|
A.S.SANDHU Vs. UNION OF INDIA
|
February 8, 2024 |
|
ABDUL QUDDOORS Vs. AJIT SINGH
|
January 8, 2024 |
|
ABHISHEK SHARMA Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB Vs. XXXXXXXXXXXXXXXX
|
February 19, 2024 |
|
AGGARWAL IRON AND MACHINERY STORE Vs. RAGHU PAINTS AND CHEMICALS
|
April 22, 2024 |
|
AJAIB SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB
|
May 3, 2024 |
|
AJAIB SINGH Vs. VED PRAKASH
|
May 31, 2024 |
|
AJAIB SINGH Vs. BALBIR SINGH
|
July 3, 2024 |
|
AJAY PATTAR Vs. STATE OF HARYANA
|
January 23, 2024 |
|
AJIT DAHIYA Vs. DEPUTY COMMISSIONER-CUM-APPELLATE TRIBUNAL, SONIPAT
|
January 11, 2024 |
|
AMAN Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
AMANDEEP SINGH Vs. SOBHANJIT KAUR
|
July 26, 2024 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
AMARJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 13, 2024 |
|
AMIR SINGH YADAV Vs. MAHESH KUMAR
|
August 5, 2024 |
|
AMIT KUKREJA Vs. SHWETA SACHDEVA
|
March 14, 2024 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
February 12, 2024 |
|
AMRIT KAUR Vs. BANT SINGH
|
April 30, 2024 |
|
AMRITPAL SINGH Vs. STATE OF PUNJAB
|
April 8, 2024 |
|
ANIL CHANANA Vs. M/S. MANSHA DEVI TRADING CO.
|
March 11, 2024 |
|
ANIL PANCHAL Vs. STATE OF HARYANA
|
September 20, 2024 |
|
ANIRUDH DHANDA Vs. STATE BANK OF INDIA
|
February 1, 2024 |
|
ANITA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
May 13, 2024 |
|
ANITA Vs. PUNJAB NATIONAL BANK
|
January 16, 2024 |
|
ANJU SHARMA Vs. STATE OF HARYANA
|
August 27, 2024 |
|
ANKUSH Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
ANNJAL VOYOU Vs. STATE OF HARYANA
|
March 14, 2024 |
|
ANOOP KUMAR Vs. ANIL KUMAR
|
July 1, 2024 |
|
ANSHUL SIROYA Vs. PHILLIPS INDIA LTD.
|
January 9, 2024 |
|
ARPIT Vs. STATE OF HARYANA
|
May 10, 2024 |
|
ARUN FOTEDAR Vs. JITNDER FOTEDAR
|
May 9, 2024 |
|
ARUN KHURMI Vs. SANJANA SOOD
|
February 1, 2024 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
May 29, 2024 |
|
ARUSHI Vs. SHAHEED UDHAM SINGH COLLEGE & TECHNOLOGY
|
May 30, 2024 |
|
ARVIND KUMAR Vs. MURTI DEVI
|
January 23, 2024 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 12, 2024 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
May 30, 2024 |
|
ASHOK KUMAR SAHNI Vs. STATE OF HARYANA
|
May 10, 2024 |
|
ASHOK KUMAR SHARMA Vs. RAKESH KUMAR SHARMA
|
March 19, 2024 |
|
ASHOK KUMAR SHARMA Vs. ADVISOR TO THE ADMINISTRATOR
|
July 1, 2024 |
|
ASHU KUMAR Vs. STATE BANK OF INDIA
|
January 18, 2024 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
February 5, 2024 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
April 16, 2024 |
|
AVTAR SINGH Vs. JARMANJIT SINGH
|
June 7, 2024 |
|
AVTAR SINGH Vs. JAGTAR SINGH
|
April 1, 2024 |
|
BABA BALKAR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
February 27, 2024 |
|
BABLI Vs. KHILLAR SINGH
|
December 2, 2024 |
|
BABU RAM (DECEASED) Vs. HUKAM CHAND
|
January 30, 2024 |
|
BAHADUR Vs. OM PARKASH
|
May 23, 2024 |
|
BAHADUR Vs. MOHINDER KUMAR
|
January 5, 2024 |
|
BAIJ NATH KAMBOJ Vs. R.S.CH.PRATAP SINGH
|
July 12, 2024 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
April 3, 2024 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 5, 2024 |
|
BALBIR SINGH Vs. STATE OF P&H
|
May 16, 2024 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
May 27, 2024 |
|
BALBIR SINGH Vs. COMMANDANT, 41 BN BSF
|
May 14, 2024 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
BALJEET SINGH Vs. ELITE REALTECH PRIVATE LIMITED
|
January 1, 2024 |
|
BALJEET SINGH Vs. STATE OF PUNJAB
|
February 21, 2024 |
|
BALJINDER KAUR Vs. KEWAL SINGH
|
February 13, 2024 |
|
BALJINDER SINGH Vs. CHATTHA AND ASSOCIATES
|
May 13, 2024 |
|
BALJIT SINGH Vs. UNION OF INDIA
|
May 29, 2024 |
|
BALPREET SINGH Vs. STATE OF PUNJAB
|
February 27, 2024 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
November 26, 2024 |
|
BALWINDER SINGH Vs. ROHTAK DISTRICT TRANSPORT COOP. SOCIETY LTD
|
February 9, 2024 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
BALWINDER SINGH MALHI Vs. RAJINDER SINGH BATH
|
February 13, 2024 |
|
BANDNA GOINDI Vs. UNION OF INDIA
|
February 2, 2024 |
|
BARKAT RAM Vs. STATE OF HARYANA
|
April 18, 2024 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
February 1, 2024 |
|
BHAGWAN SINGH Vs. DALEL SINGH
|
January 23, 2024 |
|
BHARAT BHUSHAN Vs. STATE OF HARYANA
|
April 1, 2024 |
|
BHAWANA GUPTA Vs. STATE OF PUNJAB
|
January 4, 2024 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
July 12, 2024 |
|
BHOLA SINGH Vs. STATE OF HARYANA
|
February 19, 2024 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
February 12, 2024 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
April 29, 2024 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
BRIJ MOHAN DATTA Vs. STATE OF PUNJAB
|
February 13, 2024 |
|
BRIJ MOHAN SHARMA Vs. RAJEEV KUMAR
|
January 22, 2024 |
|
BRIJESH KAPOOR Vs. CHANAN RAM
|
March 4, 2024 |
|
BUDH PAL Vs. SHIV CHARAN
|
March 5, 2024 |
|
CAPTAIN K.I.SUNIL SIMON Vs. STATE OF HARYANA
|
February 27, 2024 |
|
CENTRAL BANK OF INDIA Vs. PARVEEN JAIN
|
January 16, 2024 |
|
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. GNG LIMITED
|
December 11, 2024 |
|
CHANDER Vs. STATE OF HARYANA
|
January 16, 2024 |
|
CHANDERPAL Vs. SATBIR SINGH
|
January 11, 2024 |
|
CHANDRO Vs. AMIT KUMAR
|
August 27, 2024 |
|
CHARANDEET KAUR Vs. SHALINI CHAUDHARY
|
December 16, 2024 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
January 9, 2024 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
April 15, 2024 |
|
CHIRAG TALWAR Vs. STATE OF HARYANA
|
February 6, 2024 |
|
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. BIMLA DEVI
|
April 19, 2024 |
|
CHUHRU RAM Vs. STATE OF PUNJAB
|
April 1, 2024 |
|
CRYSTAL BUILDTECH PVT. LTD. Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
May 20, 2024 |
|
DALBARA SINGH Vs. STATE OF PUNJAB
|
September 10, 2024 |
|
DALBARA SINGH Vs. MALKIAT SINGH
|
March 15, 2024 |
|
DALEL SINGH Vs. STATE OF HARYANA
|
April 18, 2024 |
|
DALJIT KAUR Vs. BHUPINDER SINGH
|
January 5, 2024 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
April 26, 2024 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
February 1, 2024 |
|
DALVINDER SINGH Vs. SOLAR FIRST ENERGY PVT. LTD
|
January 5, 2024 |
|
DANVIR SINGH Vs. STATE OF PUNJAB
|
March 14, 2024 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 2, 2024 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 15, 2024 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 25, 2024 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
January 15, 2024 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
January 25, 2024 |
|
DEEPAK Vs. STATE OF PUNJAB
|
January 24, 2024 |
|
DEEPAK KUMAR Vs. PUNJAB NATIONAL BANK
|
February 7, 2024 |
|
DEEPAK KUMAR Vs. DISTRICT MAGISTRATE CUM APPELLATE TRIBUNAL
|
March 7, 2024 |
|
DEEPAK SINGH Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
DEEPAM ANAND SINGH Vs. INDIAN INSTITUTE OF MANAGEMENT
|
November 4, 2024 |
|
DEEPANSHU Vs. STATE OF HARYANA
|
April 19, 2024 |
|
DEEPIKA Vs. UNION OF INDIA
|
February 5, 2024 |
|
DES RAJ Vs. UNION OF INDIA
|
January 12, 2024 |
|
DEV RAJ Vs. DIRECTOR GENERAL MANAGER
|
February 20, 2024 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 2024 |
|
DHANJEET SINGH Vs. STATE OF PUNJAB
|
May 3, 2024 |
|
DHARAM PAL Vs. NATIONAL FERTILIZERS LIMITED
|
January 9, 2024 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
January 18, 2024 |
|
DHARAMPAL Vs. COMMISSIONER KARNAL DIVISION, KARNAL
|
January 12, 2024 |
|
DHIRENDER KAUR MANN Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
DIGMBER Vs. STATE OF HARYANA
|
May 2, 2024 |
|
DILIP Vs. STATE OF PUNJAB
|
April 26, 2024 |
|
DILJINDER SINGH Vs. CHANDAN RAM
|
October 24, 2024 |
|
DINESH KUMAR Vs. SURESH KUMAR
|
January 23, 2024 |
|
DIRECTOR, CENTRAL SCIENTIFIC INSTRUMENTS ORGANIZATION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
|
April 23, 2024 |
|
DIVISIONAL FOREST OFFICER Vs. GRAM PANCHAYAT HAVELI
|
April 24, 2024 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NORTHERN INDIA MOTION PICTURES ASSOCIATION
|
December 10, 2024 |
|
ERFAN TIMBER Vs. BALWINDER SINGH
|
January 18, 2024 |
|
EX NAIK BHAG CHAND Vs. DIRECTOR GENERAL OF POLICE, CRPF
|
February 14, 2024 |
|
FAZILKA CENTRAL COOPERATIVE BANK LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA
|
September 10, 2024 |
|
FEMELLA FASHIONS PVT. LTD. Vs. S. C. JAIN
|
May 6, 2024 |
|
G 4 S SECURITY SERVICES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 21, 2024 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
April 15, 2024 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
May 2, 2024 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
January 29, 2024 |
|
GAJRAJ SINGH Vs. STATE OF HARYANA
|
April 29, 2024 |
|
GAUTAM Vs. STATE OF PUNJAB
|
February 15, 2024 |
|
GEETA Vs. STATE OF HARYANA
|
January 5, 2024 |
|
GHANSHYAM DASS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
February 1, 2024 |
|
GIAN CHAND Vs. RAM DAYAL
|
April 3, 2024 |
|
GIAN SINGH Vs. RAMA KUMARI
|
September 12, 2024 |
|
GO PARTIES INDIA PVT. LTD. Vs. GAURAV ANAND
|
February 20, 2024 |
|
GOPI CHAND CHAUDHARY Vs. STATE OF HARYANA
|
February 5, 2024 |
|
GOPI CHAND CHAUDHARY Vs. STATE OF HARYANA
|
April 26, 2024 |
|
GRAM PANCHAYAT BALPUR Vs. ADDL. DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB, JALANDHAR
|
January 9, 2024 |
|
GRAM PANCHAYAT DHANUR Vs. COLLECTOR, SIRSA
|
February 19, 2024 |
|
GRAM PANCHAYAT VILLAGE MIRJAPUR Vs. JOINT DEVELOPMENT COMMISSIONER (I. R. D), PUNJAB
|
January 31, 2024 |
|
GUDDO Vs. STATE OF HARYANA
|
May 3, 2024 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 27, 2024 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
February 5, 2024 |
|
GURCHETAN SINGH Vs. STATE OF PUNJAB
|
May 28, 2024 |
|
GURDARSHAN Vs. RAJ RANI
|
March 11, 2024 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
February 20, 2024 |
|
GURDEV KAUR Vs. STATE OF PUNJAB
|
April 24, 2024 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
April 18, 2024 |
|
GURDEV SINGH Vs. HARBANS SINGH
|
December 20, 2024 |
|
GURDEV SINGH Vs. PARKASH KAUR
|
June 24, 2024 |
|
GURDIAL SINGH Vs. SADHU SINGH
|
May 29, 2024 |
|
GURDIAL SINGH Vs. PHAMBI
|
March 21, 2024 |
|
GURIQBAL SINGH Vs. STATE OF PUNJAB
|
April 29, 2024 |
|
GURJIT SINGH Vs. BALJIT SINGH
|
August 5, 2024 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 2024 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
May 23, 2024 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
March 11, 2024 |
|
GURPREET Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
GURPREET SINGH Vs. UNION OF INDIA
|
May 31, 2024 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
April 25, 2024 |
|
GURPREET SINGH SABHARWAL Vs. STATE OF HARYANA
|
April 26, 2024 |
|
GURSIMRAN SINGH Vs. STATE OF PUNJAB
|
April 19, 2024 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
May 30, 2024 |
|
GURVINDER SINGH Vs. UNION OF INDIA
|
January 15, 2024 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
April 16, 2024 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
April 5, 2024 |
|
HANS RAJ Vs. PREM CHAND BANSAL
|
August 29, 2024 |
|
HARBANS KAUR Vs. JOGINDER PAL
|
May 6, 2024 |
|
HARBANS LAL SHARMA Vs. PUNJAB STATE FEDERATION COOPERATIVE HOUSE BUILDING SOCIETIES
|
February 2, 2024 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
February 1, 2024 |
|
HARBHAGWAN SINGH Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
HARBHAJAN SINGH Vs. SHRIOMANI GURUDWARA PRABHANDHAK COMMITTEE
|
May 14, 2024 |
|
HARBINDER SINGH Vs. JAIDEEP SINGH BAJWA
|
November 7, 2024 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
February 16, 2024 |
|
HAREY RAM Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
HARI LAL Vs. STATE OF HARYANA
|
April 10, 2024 |
|
HARI MOHAN SHARMA Vs. HARYANA WELFARE SOCIETY FOR HEARING AND SPEECH HANDICAPPED
|
May 24, 2024 |
|
HARI RAM Vs. JAGDEEP SINGH
|
January 4, 2024 |
|
HARI SINGH Vs. DHANNA SINGH
|
January 22, 2024 |
|
HARI SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
February 19, 2024 |
|
HARIKESH Vs. LOVELY PROFESSIONAL UNIVERSITY
|
March 12, 2024 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
April 26, 2024 |
|
HARKESH Vs. STATE OF HARYANA
|
May 21, 2024 |
|
HARMAN KAUR Vs. STATE OF PUNJAB
|
February 5, 2024 |
|
HARMESH SINGH Vs. MAKHAN SINGH
|
September 25, 2024 |
|
HARPAL KAUR Vs. STATE OF PUNJAB
|
May 2, 2024 |
|
HARPAL SINGH Vs. STATE OF HARYANA
|
January 31, 2024 |
|
HARPAL SINGH Vs. HDFC BANK LTD
|
January 25, 2024 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
April 1, 2024 |
|
HARSH Vs. UNION OF INDIA
|
February 1, 2024 |
|
HARSHBIR SINGH PANNU Vs. UNION OF INDIA
|
April 5, 2024 |
|
HARSIMRAN KAUR Vs. STATE OF PUNJAB
|
February 20, 2024 |
|
HARWINDER SINGH ALIAS KAJU Vs. STATE OF PUNJAB
|
April 18, 2024 |
|
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. JASVIR SINGH
|
May 13, 2024 |
|
HARYANA STATE Vs. KARAM CHAND (NOW DECEASED)
|
January 29, 2024 |
|
HARYANA STATE Vs. LAKHENDER PRAKASH
|
February 7, 2024 |
|
HARYANA STATE MINOE IRRIGATION & TUBE WELLS CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT
|
November 27, 2024 |
|
HARYANA WAKF BOARD Vs. MANOHAR LAL
|
July 30, 2024 |
|
HAZRAT RICE MILL Vs. STATE OF PUNJAB
|
February 1, 2024 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. NITISH SHARMA
|
January 8, 2024 |
|
HOSHIAR SINGH Vs. SUKHA
|
July 26, 2024 |
|
HOSSEIN REZAEIFARD Vs. STATE OF HARYANA
|
March 22, 2024 |
|
HOUSING DEVELOPMENT AND FINANCE CORPORATION LTD Vs. JASPREET SINGH
|
January 25, 2024 |
|
HUKUM SINGH Vs. UNION OF INDIA
|
May 27, 2024 |
|
INDERJEET SINGH Vs. STATE OF HARYANA
|
April 9, 2024 |
|
INDERPAL Vs. AARUSH YADAV
|
March 19, 2024 |
|
INDRAJ Vs. STATE OF HARYANA
|
July 5, 2024 |
|
INSPECTOR SURJIT SINGH Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
ISHWAR CHAND Vs. STATE OF HARYANA
|
April 26, 2024 |
|
ISHWAR SINGH MALIK Vs. STATE OF HARYANA
|
April 15, 2024 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
JAGDISH Vs. STATE OF HARYANA
|
January 29, 2024 |
|
JAGDISH CHAND Vs. UNION OF INDIA
|
April 24, 2024 |
|
JAGDISH JAGLAN Vs. DISTRICT MAGISTRATE JIND
|
January 23, 2024 |
|
JAGDISH KUMAR Vs. STATE OF HARYANA
|
May 24, 2024 |
|
JAGDISH RAM Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
JAGDISH SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 30, 2024 |
|
JAGINDER KAUR Vs. STATE OF PUNJAB
|
March 15, 2024 |
|
JAGJIT SINGH Vs. SURINDER KUMAR
|
March 15, 2024 |
|
JAGPREET SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
February 9, 2024 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
JAGSIR SINGH Vs. APPELLATE TRIBUNAL-CUM-DISTRICT MAGISTRATE SANGRUR
|
February 2, 2024 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 9, 2024 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
March 4, 2024 |
|
JAGTAR SINGH Vs. GURDEV KAUR
|
July 9, 2024 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
JAI HANUMAN RICE AND GENERAL MILLS Vs. SUMITA JAIN
|
January 15, 2024 |
|
JAI MAA BHANBHORI TRADING CO. Vs. MOHINDER SINGH
|
May 6, 2024 |
|
JAIPAL Vs. STATE OF HARYANA
|
May 29, 2024 |
|
JAJWINDER SINGH SAHNI Vs. STATE OF PUNJAB
|
March 5, 2024 |
|
JAL MOHINDER SINGH Vs. RANGI RAM
|
February 13, 2024 |
|
JANAK RAJ Vs. STATE OF PUNJAB
|
April 25, 2024 |
|
JARNAIL KAUR Vs. STATE OF PUNJAB
|
January 18, 2024 |
|
JASKARAN SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
JASKARAN SINGH Vs. STATE OF PUNJAB
|
February 12, 2024 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
April 9, 2024 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
July 16, 2024 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
May 10, 2024 |
|
JASWINDER KAUR Vs. PRITAM SINGH
|
January 25, 2024 |
|
JASWINDER SINGH Vs. UNION OF INDIA
|
May 15, 2024 |
|
JATINDER KAUR Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
JATINDER PAL SINGH Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
JITENDER KUMAR Vs. STATE OF HARYANA
|
May 31, 2024 |
|
JOGINDER SINGH Vs. HARJIT SINGH
|
January 16, 2024 |
|
JOGINDRO Vs. ORIENTAL BANK OF COMMERCE
|
February 1, 2024 |
|
JOHNY MATHEW Vs. SUNIL PANWAR
|
January 4, 2024 |
|
JUGRAJ SINGH Vs. GURMEET KAUR
|
January 25, 2024 |
|
K. PONNAIAH Vs. STATE OF HARYANA
|
February 20, 2024 |
|
KAKA SINGH Vs. STATE OF HARYANA
|
February 13, 2024 |
|
KALINDI DEVI Vs. JASBIR SINGH
|
July 25, 2024 |
|
KALYAN SINGH Vs. MOHD. RAIB
|
February 13, 2024 |
|
KAMAL KANT Vs. STATE OF PUNJAB
|
May 30, 2024 |
|
KAMIKAR SINGH DEOL Vs. STATE OF PUNJAB
|
May 31, 2024 |
|
KAMLESH Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
May 22, 2024 |
|
KAMVIN INFRA PVT. LTD Vs. UNION OF INDIA
|
July 5, 2024 |
|
KANDI FRIENDS EDUCATIONAL TRUST Vs. HARDEV KAUR
|
May 29, 2024 |
|
KANTA Vs. SANTOSH
|
May 16, 2024 |
|
KANWAR SINGH Vs. STATE OF HARYANA
|
February 12, 2024 |
|
KAPTAN SINGH Vs. STATE OF HARYANA
|
March 22, 2024 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
May 27, 2024 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
KARAMBIR Vs. STATE OF HARYANA
|
April 25, 2024 |
|
KARAMJEET KAUR Vs. STATE OF PUNJAB
|
February 8, 2024 |
|
KARANVIR SINGH AUJLA Vs. HARINDER KAUR
|
October 19, 2024 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 10, 2024 |
|
KASHMIR KAUR Vs. BHAKRA BEAS MANAGEMENT BOARD
|
January 4, 2024 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
April 20, 2024 |
|
KASHMIR SINGH Vs. SUKHBIR SINGH BADAL
|
December 10, 2024 |
|
KASHMIR SINGH Vs. ACHHAR KAUR
|
April 18, 2024 |
|
KATTAR SINGH Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
KAUSHAL Vs. RAJ KAMAL
|
March 22, 2024 |
|
KAVITA Vs. STATE OF HARYANA
|
May 13, 2024 |
|
KEHAR SINGH Vs. SATNAM CHAND
|
August 21, 2024 |
|
KERALA STATE CO-OP FEDERATION Vs. S.L.JAIN
|
May 21, 2024 |
|
KEWAL KRISHAN Vs. ORIENTAL FIRE AND GENERAL INSURANCE
|
May 30, 2024 |
|
KHALARA SINGH Vs. STATE OF PUNJAB
|
April 9, 2024 |
|
KHERA TRADING CO. Vs. GURU NANAK RICE MILLS
|
May 7, 2024 |
|
KIRANDEEP KAUR Vs. STATE OF PUNJAB
|
February 27, 2024 |
|
KIRNA Vs. STATE OF PUNJAB
|
May 31, 2024 |
|
KISHORE KUMAR Vs. PUNJAB NATIONAL BANK CIRCLE OFFICE
|
February 7, 2024 |
|
KISHORI PASWAN Vs. STATE OF PUNJAB
|
April 10, 2024 |
|
KOMAL Vs. STATE OF PUNJAB
|
January 16, 2024 |
|
KOSHALYA Vs. GHANSHYAM
|
March 5, 2024 |
|
KRISHAN KUMAR Vs. TULSI DEVI
|
February 16, 2024 |
|
KULBHUSHAN Vs. BHUPINDER KAUR
|
July 12, 2024 |
|
KULDEEP Vs. STATE OF HARYANA
|
April 24, 2024 |
|
KULDEEP Vs. STATE BANK OF INDIA
|
February 2, 2024 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB
|
March 6, 2024 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
April 15, 2024 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
February 19, 2024 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
May 29, 2024 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
May 10, 2024 |
|
KULDEEP SINGH @ KEEPA Vs. STATE OF PUNJAB
|
May 6, 2024 |
|
KULDEEP SINGH ALIAS KEEPA Vs. STATE OF PUNJAB
|
December 18, 2024 |
|
KULWANT SINGH Vs. MINISTER INCHARGE, DEPARTMENT OF WATER RESOURCES-CUM-APPELLATE AUTHORITY
|
April 1, 2024 |
|
KULWANT SINGH Vs. DARSHAN SINGH
|
March 20, 2024 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
KULWINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
January 11, 2024 |
|
KULWINDER SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
May 31, 2024 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
February 13, 2024 |
|
LACHMAN SINGH Vs. STATE OF PUNJAB
|
November 20, 2024 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB
|
January 18, 2024 |
|
LAKHWINDER SINGH Vs. SECRETARY PUBLIC WORKS DEPARTMENT
|
April 19, 2024 |
|
LAKSHAY AGGARWAL Vs. STATE OF PUNJAB
|
January 16, 2024 |
|
LAL BABU SHAHU Vs. ADDITIONAL DEPUTY COMMISSIONER-CUM-COLLECTOR, JALANDHAR
|
February 1, 2024 |
|
LAL CHAND Vs. STATE OF HARYANA
|
May 3, 2024 |
|
LAL SINGH Vs. GURBACHAN SINGH
|
March 20, 2024 |
|
LEKH RAJ Vs. STATE OF HARYANA
|
April 10, 2024 |
|
LINDE INDIA LTD. Vs. PGIMER
|
September 18, 2024 |
|
LOKESH Vs. STATE OF HARYANA
|
January 8, 2024 |
|
LOVEPREET SINGH Vs. STATE OF PUNJAB
|
May 2, 2024 |
|
LOVEPREET SINGH Vs. STATE OF PUNJAB
|
September 13, 2024 |
|
LOVEPREET SINGH Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
LUXMI DEVI Vs. STATE OF HARYANA
|
February 2, 2024 |
|
M/S. GAURAV RICE INDUSTRIES Vs. HARYANA STATE COOP. SUPPLY AND MARKETING FED. LIMITED
|
April 5, 2024 |
|
M/S. PARKASH JEWELLERS Vs. PARAMJIT KAUR
|
April 29, 2024 |
|
M/S. PEPSICO INDIA HOLDINGS PVT. LTD. Vs. STATE OF PUNJAB
|
April 29, 2024 |
|
M/S. SYNGENTA INDIA LTD. Vs. STATE OF PUNJAB
|
April 8, 2024 |
|
MADAN MOHAN Vs. STATE OF PUNJAB
|
February 14, 2024 |
|
MADHU SUDAN Vs. ASHWANI KUMAR LOVE
|
January 4, 2024 |
|
MAHABIR Vs. ZILE SINGH
|
February 8, 2024 |
|
MAHBUB ALI Vs. STATE OF HARYANA
|
April 1, 2024 |
|
MAHBUB ALI Vs. STATE OF HARYANA
|
March 6, 2024 |
|
MAHENDER KUMAR Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
|
February 28, 2024 |
|
MAHENDER SINGH Vs. RATTAN SINGH
|
July 3, 2024 |
|
MAHENDER SINGH CHAWLA Vs. STATE OF HARYANA
|
March 11, 2024 |
|
MAHESH KUMAR Vs. STATE OF HARYANA
|
May 2, 2024 |
|
MAKHAN LAL Vs. STATE OF PUNJAB
|
February 1, 2024 |
|
MALKIT SINGH Vs. STATE OF PUNJAB
|
July 23, 2024 |
|
MALVINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
March 15, 2024 |
|
MAN SINGH CHAUHAN Vs. BHANWAR SINGH
|
November 21, 2024 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
May 29, 2024 |
|
MANDEEP SINGH Vs. KULWINDER SINGH
|
July 2, 2024 |
|
MANDEEP SINGH THIND Vs. STATE OF PUNJAB
|
February 2, 2024 |
|
MANDIR SHRI SATYA NARAYAN Vs. STATE OF PUNJAB
|
February 19, 2024 |
|
MANGAL DASS BHATTI Vs. INDER SINGH KOHLI
|
February 20, 2024 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
April 5, 2024 |
|
MANISH Vs. STATE OF HARYANA
|
March 15, 2024 |
|
MANISH Vs. STATE OF HARYANA
|
May 20, 2024 |
|
MANISH KUMAR Vs. UNION OF INDIA
|
April 8, 2024 |
|
MANJINDER PAL SINGH Vs. BACHAN KAUR
|
March 15, 2024 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
April 5, 2024 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 20, 2024 |
|
MANJIT SINGH RATTU Vs. MOHINDER SINGH VIRDI
|
May 27, 2024 |
|
MANOHAR LAL Vs. SAHIL
|
May 9, 2024 |
|
MANOHAR SINGH Vs. STATE OF HARYANA
|
February 7, 2024 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
March 4, 2024 |
|
MANOJ VASUDEV Vs. DARBI PRINT PACK
|
April 25, 2024 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
March 15, 2024 |
|
MEENA Vs. PARVEEN
|
April 1, 2024 |
|
MEENA ARORA Vs. SUDARSHAN SINGH
|
April 1, 2024 |
|
MEENU Vs. STATE OF PUNJAB
|
February 5, 2024 |
|
MEETU @ RITU Vs. AMANDEEP
|
September 18, 2024 |
|
MGF DEVELOPMENTS LIMITED Vs. DIRECTORATE OF ENFORCEMENT
|
October 4, 2024 |
|
MISTY MEADOWS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 13, 2024 |
|
MOGA PERIPHERY PUMP ASSOCIATION Vs. UNION OF INDIA
|
March 5, 2024 |
|
MOHAMMAD IRFAN Vs. STATE OF HARYANA
|
July 24, 2024 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
November 5, 2024 |
|
MOHAR PAL Vs. STATE OF HARYANA
|
February 5, 2024 |
|
MOHD. ASHRAF Vs. MOHD. RAZAK
|
September 5, 2024 |
|
MOHD. SHADAB ALAM Vs. STATE OF PUNJAB
|
April 2, 2024 |
|
MOHINDER SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
May 22, 2024 |
|
MOHINDER SINGH MINOR ADOPTED Vs. GURDIAL KAUR ALIAS DIALO
|
May 20, 2024 |
|
MOHKAM SINGH Vs. RAKESH KUMAR
|
February 5, 2024 |
|
MOHSIN ANSARI Vs. STATE OF PUNJAB
|
May 2, 2024 |
|
MONU Vs. STATE OF HARYANA
|
January 24, 2024 |
|
MUBARIK KHAN Vs. STATE OF HARYANA
|
April 18, 2024 |
|
MUKESH KUMAR Vs. STATE OF PUNJAB
|
June 24, 2024 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
April 2, 2024 |
|
MULKH RAJ MISHAL Vs. HARDIP KAUR
|
May 21, 2024 |
|
MUNSHI RAM Vs. OM PRAKASH
|
September 17, 2024 |
|
NAFIS AHMED Vs. STATE OF PUNJAB
|
April 10, 2024 |
|
NAGINA SINGH Vs. DHARAM BIR SINGH
|
May 13, 2024 |
|
NAHAR SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
February 20, 2024 |
|
NARDEV SINGHA RANA Vs. POOJA MONGA
|
March 11, 2024 |
|
NARENDER Vs. STATE OF HARYANA
|
January 29, 2024 |
|
NARESH GODARA Vs. STATE OF HARYANA
|
April 18, 2024 |
|
NARESH KAPOOR Vs. STATE OF PUNJAB
|
April 25, 2024 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
April 23, 2024 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
April 18, 2024 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
March 15, 2024 |
|
NARINDER KAUR Vs. JAGMEET SINGH
|
February 1, 2024 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
January 29, 2024 |
|
NARINDER SINGH Vs. NACHATTAR KAUR
|
September 25, 2024 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
NARINDER SINGH Vs. JASBIR SINGH
|
January 12, 2024 |
|
NATIONAL COLLEGE OF AYURVEDA Vs. UNION OF INDIA
|
July 12, 2024 |
|
NATIONAL INSURANCE CO. Vs. JASBIR KAUR
|
August 7, 2024 |
|
NATIONAL INVESTIGATION AGENCY Vs. ANKUSH VIPAN KAPOOR
|
January 29, 2024 |
|
NAVED KHAN Vs. STATE OF HARYANA
|
April 10, 2024 |
|
NAVEEN Vs. STATE OF HARYANA
|
May 13, 2024 |
|
NEERAJ Vs. STATE OF HARYANA
|
July 17, 2024 |
|
NIRANJAN SINGH Vs. BEERU RAM
|
April 8, 2024 |
|
NIRMAL KAUR Vs. STATE OF PUNJAB
|
May 22, 2024 |
|
NIRMAL SINGH Vs. HARJINDER KAUR
|
May 29, 2024 |
|
NIRMALA Vs. SHIV LAL
|
July 22, 2024 |
|
NISVA Vs. STATE OF HARYANA
|
April 5, 2024 |
|
NUFAB TECHNICAL TEXTILES PVT. LTD Vs. STATE OF HARYANA
|
January 4, 2024 |
|
OMML-SPML Vs. NHPC LIMITED
|
January 23, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANGEETA
|
February 5, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. UMA DEVI
|
January 4, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM PARKASH
|
January 4, 2024 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JAGTAR KAUR
|
February 20, 2024 |
|
P. C. SANGHI Vs. BALJINDER SINGH (BITTU)
|
February 6, 2024 |
|
P.K.SHARMA Vs. ORIENTAL BANK OF COMMERCE
|
May 14, 2024 |
|
PADAM BANSAL Vs. STATE OF HARYANA
|
April 9, 2024 |
|
PADAM BANSAL Vs. STATE OF HARYANA
|
March 22, 2024 |
|
PALWINDER SINGH Vs. SURINDER KUMAR
|
September 19, 2024 |
|
PANKAJ KUMAR Vs. MANJIT KAUR
|
September 20, 2024 |
|
PANKAJ KUMAR Vs. STATE OF PUNJAB
|
January 16, 2024 |
|
PANKAJ MANGA Vs. STATE OF HARYANA
|
April 24, 2024 |
|
PARAMJIT KAUR Vs. UNION OF INDIA
|
May 15, 2024 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 10, 2024 |
|
PARAMVIR SINGH Vs. STATE OF PUNJAB
|
February 7, 2024 |
|
PARAS RAM Vs. GANPAT RAM
|
May 6, 2024 |
|
PARDEEP SINGH BRAR Vs. STATE OF PUNJAB
|
April 8, 2024 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
April 8, 2024 |
|
PARMILA Vs. STATE OF HARYANA
|
January 8, 2024 |
|
PARMINDER KUMAR Vs. RAM AVTAR
|
January 29, 2024 |
|
PARVINDER SINGH Vs. UT CHANDIGARH
|
April 18, 2024 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 1, 2024 |
|
PAWAN KUMAR JOSHI Vs. ADDITIONAL DEPUTY COMMISSIONER-CUM-MAINTENANCE TRIBUNAL
|
March 1, 2024 |
|
PAWANESH KUMAR Vs. STATE OF PUNJAB
|
January 18, 2024 |
|
PERFACT COLOUR DIGITAL PRINTS PVT. LTD. Vs. KAMAL MANN
|
January 5, 2024 |
|
PHULLA Vs. SEWA SINGH
|
May 29, 2024 |
|
PIARA SINGH Vs. GURMEET SINGH
|
May 30, 2024 |
|
POOJA KUMARI Vs. PUNJABI UNIVERSITY
|
May 27, 2024 |
|
POOJA RANI Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
POONAM Vs. SATISH
|
January 10, 2024 |
|
PRADEEP KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 30, 2024 |
|
PRADEEP KUMAR Vs. STATE OF HARYANA
|
April 18, 2024 |
|
PRADEEP SINGH Vs. STATE OF HARYANA
|
January 23, 2024 |
|
PRASHANT KUMAR Vs. STATE OF HARYANA
|
April 18, 2024 |
|
PREM CHAND Vs. GURCHARAN SINGH
|
February 7, 2024 |
|
PREM LATA Vs. AVTAR DHALIWAL
|
February 27, 2024 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
January 4, 2024 |
|
PRIME AUTOMOBILES PVT. LTD. Vs. UNION OF INDIA
|
October 22, 2024 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
PRITHVI Vs. STATE OF PUNJAB
|
March 12, 2024 |
|
PRIYANKA SOOD Vs. UNION OF INDIA
|
May 17, 2024 |
|
PUNAM & POONAM Vs. LABOUR COMMISSIONER, DEPUTY COMMISSIONER OFFICE
|
February 5, 2024 |
|
PUNJAB AND SIND BANK Vs. JAI SINGH
|
October 18, 2024 |
|
PUNJAB STATE CIVIL SUPPLIES CORP. Vs. DEV RAJ KALSI
|
March 21, 2024 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. SACHDEV AND SONS RICE MILLS
|
July 24, 2024 |
|
PUNJAB STATE POWER CORPORATION LTD. Vs. PUNJAB STATE SCHEDULED CASTE COMMISSION
|
May 15, 2024 |
|
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER, GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 12, 2024 |
|
PURAN Vs. AKHE RAM
|
August 29, 2024 |
|
PUSHAP LATA Vs. VARUN SINGLA
|
December 17, 2024 |
|
PUSHAP PRABHAKAR Vs. STATE OF PUNJAB
|
May 16, 2024 |
|
PUSHPA Vs. STATE OF PUNJAB
|
January 16, 2024 |
|
R Vs. STATE OF HARYANA
|
January 16, 2024 |
|
R.K. GOEL Vs. STATE OF PUNJAB
|
April 1, 2024 |
|
R.K.KAPOOR Vs. STATE BANK OF INDIA
|
May 14, 2024 |
|
RACHPAL SINGH Vs. SARABJIT SINGH
|
March 5, 2024 |
|
RADHA RAMAN SHARMA Vs. RAJ KUMAR
|
September 18, 2024 |
|
RAGHUNATH KUMAR Vs. STATE OF HARYANA
|
May 13, 2024 |
|
RAHUL Vs. STATE OF HARYANA
|
August 27, 2024 |
|
RAHUL KUMAR Vs. STATE OF PUNJAB
|
February 9, 2024 |
|
RAHUL KUMAR ADIA Vs. STATE OF PUNJAB
|
February 1, 2024 |
|
RAHUL RAWAT Vs. STATE OF HARYANA
|
May 7, 2024 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 23, 2024 |
|
RAJ SINGH Vs. STATE OF PUNJAB
|
May 3, 2024 |
|
RAJBIR Vs. STATE OF HARYANA
|
May 13, 2024 |
|
RAJEEV RANA Vs. CHANDIGARH ADMINISTRATION
|
December 19, 2024 |
|
RAJENDER @ PALA Vs. STATE OF HARYANA
|
July 9, 2024 |
|
RAJESH Vs. NARESH KUMARI
|
August 13, 2024 |
|
RAJESH BHALLA Vs. STATE OF PUNJAB
|
January 9, 2024 |
|
RAJESH BHAMBRI Vs. DISTRICT MAGISTRATE, FARIDABAD
|
January 8, 2024 |
|
RAJESH KUMAR Vs. FOOD CORPORATION OF INDIA
|
May 10, 2024 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
October 14, 2024 |
|
RAJESH KUMAR Vs. GURMEET SINGH
|
January 16, 2024 |
|
RAJESHWAR SINGH Vs. RAMESH KUMARI
|
January 19, 2024 |
|
RAJINDER KUMAR Vs. LALIT MOHAN RAJPROHAT
|
August 5, 2024 |
|
RAJINDER KUMAR CHAUHAN Vs. TATA CAPITAL FINANCIAL SERVICES LTD
|
April 3, 2024 |
|
RAJINDER SINGH Vs. CHANDIGARH ADMINISTRATION
|
February 5, 2024 |
|
RAJINDER SINGH Vs. RANJEET SINGH
|
January 5, 2024 |
|
RAJINTA Vs. STATE OF PUNJAB
|
May 9, 2024 |
|
RAJIV CHATRATH Vs. HARSHARAN SINGH MADAN
|
March 7, 2024 |
|
RAJPAL SINGH Vs. JAGSIR SINGH
|
January 24, 2024 |
|
RAJU Vs. STATE OF PUNJAB
|
January 19, 2024 |
|
RAJVIR SINGH BHATTI Vs. STATE OF PUNJAB
|
May 9, 2024 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
January 4, 2024 |
|
RAKESH Vs. STATE OF HARYANA
|
April 9, 2024 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
March 11, 2024 |
|
RAKESH KUMAR Vs. STAFF SELECTION COMMISSIONER
|
January 15, 2024 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
May 18, 2024 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
February 7, 2024 |
|
RAKESH SINGH GUSAIN Vs. UNION OF INDIA
|
May 27, 2024 |
|
RAM ASRA Vs. STATE OF PUNJAB
|
October 15, 2024 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
February 14, 2024 |
|
RAM MEHAR SINGH Vs. STATE OF HARYANA
|
April 20, 2024 |
|
RAM NIWAS MEENA Vs. UNION OF INDIA
|
May 22, 2024 |
|
RAM PHAL Vs. INDER SINGH
|
September 24, 2024 |
|
RAMA NAND Vs. COMMISSIONER
|
February 2, 2024 |
|
RAMAN Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
RAMANDEEP Vs. STATE OF PUNJAB
|
March 28, 2024 |
|
RAMANDEEP SINGH Vs. AVTAR SINGH
|
May 13, 2024 |
|
RAMESH KUMAR MEHTA Vs. PUNJAB AGRO RICE BRAN EXTACTION LTD
|
January 23, 2024 |
|
RAMTEJ SINGH Vs. STATE OF PUNJAB
|
April 26, 2024 |
|
RANA JUNG BAHADUR Vs. STATE OF PUNJAB
|
August 7, 2024 |
|
RANBIR SINGH Vs. GURDEV SINGH
|
January 10, 2024 |
|
RANDHIR SINGH Vs. FINANCIAL COMMISSIONER
|
January 11, 2024 |
|
RANJEET SINGH Vs. STATE OF PUNJAB
|
July 24, 2024 |
|
RANJIT SINGH Vs. GURBACHAN SINGH
|
January 16, 2024 |
|
RANJIT SINGH Vs. PURAN LAL
|
May 14, 2024 |
|
RASHMI Vs. ROHIT
|
September 30, 2024 |
|
RASNEET SINGH Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
RAVINDER Vs. COMMISSIONER HISAR, DIVISION HISAR
|
April 29, 2024 |
|
RAVINDER Vs. STATE OF HARYANA
|
April 26, 2024 |
|
RAVINDER KUMAR Vs. INDIA OIL CORPORATION LIMITED
|
May 27, 2024 |
|
RAVINDER KUMAR Vs. INDIAN OIL CORPORATION
|
July 4, 2024 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
April 9, 2024 |
|
REENA RANI Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
December 17, 2024 |
|
REKHA RANI Vs. BACHAN SINGH SALH
|
January 11, 2024 |
|
RELIANCE BP MOBILITY LIMITED Vs. STATE OF PUNJAB
|
May 31, 2024 |
|
RINA GARG Vs. STATE OF HARYANA
|
December 2, 2024 |
|
RIPUDAMAN SINGH Vs. PUNJAB UNIVERSITY
|
March 1, 2024 |
|
RITU SETHI Vs. STATE OF PUNJAB
|
July 24, 2024 |
|
ROHIT Vs. STATE OF HARYANA
|
April 4, 2024 |
|
ROHIT KUMAR (A) PREMA Vs. STATE OF PUNJAB
|
April 19, 2024 |
|
ROHTAS Vs. STATE OF HARYANA
|
January 25, 2024 |
|
ROHTASH KUMAR Vs. STATE OF HARYANA
|
March 22, 2024 |
|
ROMA RANI Vs. STATE OF PUNJAB
|
February 1, 2024 |
|
ROMY KUMAR Vs. UNION OF INDIA
|
February 6, 2024 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
April 26, 2024 |
|
ROSHAN SINGH Vs. STATE OF HARYANA
|
May 2, 2024 |
|
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD. Vs. KAMLESH KAUR
|
May 3, 2024 |
|
RUBAL GOYAL Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
RUMAN Vs. STATE OF HARYANA
|
July 24, 2024 |
|
RUSHI Vs. STATE OF PUNJAB
|
March 1, 2024 |
|
S.C. LAND OWNING SOCIETY Vs. SURJIT KAUR
|
May 21, 2024 |
|
SABO THE FUELS PRIVATE LIMITED Vs. JATINDER SINGH
|
April 10, 2024 |
|
SACHIN Vs. STATE OF HARYANA
|
February 16, 2024 |
|
SAHIL YADAV Vs. STATE OF U.T. CHANDIGARH
|
February 6, 2024 |
|
SAJAN Vs. VISHAL CHAUDHARY
|
May 13, 2024 |
|
SAJJAN SINGH Vs. BHAJAN SINGH
|
August 13, 2024 |
|
SAKEENA RANI Vs. STATE OF PUNJAB
|
March 1, 2024 |
|
SAKIR Vs. STATE OF HARYANA
|
March 22, 2024 |
|
SALEEM KHAN Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
SANDEEP Vs. PUJA SHARMA
|
May 27, 2024 |
|
SANDEEP Vs. VASTU HOUSING FINANCE CORP.
|
March 11, 2024 |
|
SANDEEP Vs. STATE OF HARYANA
|
March 12, 2024 |
|
SANDEEP JINDAL Vs. AJUDHYA SAGAR
|
March 1, 2024 |
|
SANDEEP KAMBOJ Vs. UNION OF INDIA
|
May 28, 2024 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
May 14, 2024 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
April 25, 2024 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
January 8, 2024 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
April 5, 2024 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA
|
March 1, 2024 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
April 10, 2024 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
SANDEEP SINGH Vs. UNION OF INDIA
|
February 1, 2024 |
|
SANDEEP VASHISHTH Vs. DIRECTOR GENERAL, ITBPF
|
February 20, 2024 |
|
SANIA Vs. STATE OF PUNJAB
|
May 17, 2024 |
|
SANJAY Vs. STATE OF HARYANA
|
February 15, 2024 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
March 1, 2024 |
|
SANJAY KUMAR Vs. RAVI KUMAR
|
August 21, 2024 |
|
SANJAY UPADHYA Vs. STATE OF PUNJAB
|
January 16, 2024 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
February 15, 2024 |
|
SANJEEV PRAKASH Vs. RAJEEV PRAKASH
|
May 30, 2024 |
|
SANJU ALIAS SAHIL KUMAR Vs. STATE OF PUNJAB
|
March 15, 2024 |
|
SANTOSH Vs. UNION OF INDIA
|
May 17, 2024 |
|
SAPNA Vs. PHOOL KUMAR
|
March 6, 2024 |
|
SAPTAGIRI RESTAURANT PVT. LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
December 19, 2024 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
May 1, 2024 |
|
SARBATI Vs. VIKASH KULHAR
|
January 10, 2024 |
|
SARIKA RANI Vs. DISTRICT MAGISTRATE-CUM-APPELLATE TRIBUNAL
|
February 12, 2024 |
|
SARNJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 2024 |
|
SAROJ Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 6, 2024 |
|
SAROJ Vs. JASWINDER SINGH
|
July 24, 2024 |
|
SATENDER Vs. SUNIL
|
January 8, 2024 |
|
SATINDER PAL SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
February 7, 2024 |
|
SATINDER PAL SINGH Vs. STATE OF PUNJAB
|
September 18, 2024 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
November 20, 2024 |
|
SATISH KUMAR ARYA Vs. STATE OF HARYANA
|
July 1, 2024 |
|
SATNAM Vs. STATE OF HARYANA
|
January 10, 2024 |
|
SATNAM SINGH Vs. PUNJAB STATE
|
February 2, 2024 |
|
SATWINDER SINGH Vs. STATE OF PUNJAB
|
May 2, 2024 |
|
SAURAV PARTAP Vs. STATE OF PUNJAB
|
February 15, 2024 |
|
SAWINDER SINGH Vs. HARDEV SINGH
|
February 2, 2024 |
|
SAWITA GILL Vs. STATE OF PUNJAB
|
March 1, 2024 |
|
SEEMA DHIMAN Vs. STATE OF HARYANA
|
August 22, 2024 |
|
SERIOUS FRAUD INVESTIGATION OFFICE Vs. ANIL JINDAL
|
April 30, 2024 |
|
SEWA RAM Vs. STATE OF PUNJAB
|
May 28, 2024 |
|
SEWA RANI Vs. GURWARYAM SINGH
|
January 8, 2024 |
|
SHABO DEVI Vs. BHAKHRA BEAS MANAGEMENT BOARD
|
February 5, 2024 |
|
SHAM LAL Vs. SATWINDER SINGH
|
February 12, 2024 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
SHANKAR SINGH Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
SHARDA CHOPRA Vs. APPELLATE TRIBUNAL COLLECTOR-CUM-ADDITIONAL DEPUTY COMMISSIONER
|
May 30, 2024 |
|
SHISH PAL Vs. UNION OF INDIA
|
May 31, 2024 |
|
SHIVANI JOSHI Vs. STATE BANK OF INDIA
|
March 15, 2024 |
|
SHRI AKHADA PANCHAYATI NIRMAL NANAK SAHI BHARAT GURU SHERI NAND SINGH SAHIB JI Vs. KAUSHALYA SHARMA
|
May 14, 2024 |
|
SHRI BHAGWAN Vs. STATE OF HARYANA
|
February 1, 2024 |
|
SHUBHAM BHALLA Vs. UNION OF INDIA
|
February 5, 2024 |
|
SHYAM Vs. SHYAMWATI
|
December 17, 2024 |
|
SIKANDER SINGH Vs. STATE OF PUNJAB
|
January 15, 2024 |
|
SILICON CONSTRUCTIONS PVT. LTD Vs. SHOPPERS STOP LIMITED
|
February 13, 2024 |
|
SIMRAN Vs. BABA FARID UNIVERSITY
|
May 27, 2024 |
|
SIMRANJEET KAUR Vs. UNION OF INDIA
|
May 27, 2024 |
|
SMT. BALA Vs. MUKESH SINGH
|
March 19, 2024 |
|
SONIA DUDEJA Vs. UNION OF INDIA
|
February 2, 2024 |
|
SPARTANS CLUB Vs. D. C. CHAUDHARY
|
January 30, 2024 |
|
SRIDAM ANAND Vs. CHANDIGARH ADMINISTRATION
|
September 10, 2024 |
|
STATE BANK OF INDIA Vs. DISTRICT MAGISTRATE, LUDHIANA
|
April 18, 2024 |
|
STATE OF HARYANA Vs. SURESH KUMAR
|
October 1, 2024 |
|
STATE OF HARYANA Vs. SARAN LATA
|
February 7, 2024 |
|
STATE OF HARYANA Vs. GURBACHAN SINGH
|
May 15, 2024 |
|
STATE OF PUNJAB Vs. GURPREET KAUR
|
February 15, 2024 |
|
STATE OF PUNJAB Vs. INDERJIT SINGH
|
February 7, 2024 |
|
STATE OF PUNJAB Vs. RAJVIR KAUR
|
April 2, 2024 |
|
STATE OF PUNJAB Vs. BAKHSHISH SINGH
|
April 24, 2024 |
|
STATE OF PUNJAB Vs. EX. CONSTABLE AMARJIT SINGH
|
February 21, 2024 |
|
SUBE KHAN Vs. STATE OF HARYANA
|
January 16, 2024 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
March 7, 2024 |
|
SUCHA SINGH SIDHU Vs. CHAMKAUR SINGH
|
April 3, 2024 |
|
SUDHIR KUMAR Vs. STATE OF HARYANA
|
May 20, 2024 |
|
SUKH SAGAR AVENUE WELFARE ASSOCIATION Vs. PUNJAB EDUCATION DEVELOPMENT BOARD
|
February 13, 2024 |
|
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
SUKHDEV SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
February 7, 2024 |
|
SUKHJINDER KAUR Vs. UNION OF INDIA
|
May 31, 2024 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 2024 |
|
SUKHPAL SINGH Vs. JIT SINGH
|
January 4, 2024 |
|
SUKHPAL SINGH Vs. PUNJAB NATIONAL BANK
|
May 29, 2024 |
|
SUKHPAL SINGH KHAIRA Vs. STATE OF PUNJAB
|
January 4, 2024 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
April 24, 2024 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2024 |
|
SUMAN DEVI Vs. STATE OF HARYANA
|
April 1, 2024 |
|
SUMIT Vs. STATE OF HARYANA
|
May 2, 2024 |
|
SUMIT DUTTA Vs. ASSISTANT PROVIDENT FUND
|
November 20, 2024 |
|
SUNIL Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
May 23, 2024 |
|
SUNIL MALIK Vs. STATE OF HARYANA
|
January 15, 2024 |
|
SUNIL TAXAK Vs. HARJOT SINGH
|
July 11, 2024 |
|
SUNITA Vs. RAJENDER SINGH
|
September 10, 2024 |
|
SUNITA Vs. SUCHA SINGH
|
January 24, 2024 |
|
SUNNY Vs. STATE OF HARYANA
|
February 27, 2024 |
|
SUNNY Vs. STATE OF PUNJAB
|
April 9, 2024 |
|
SUPREME SUPPLY CENTRE Vs. GURMINDER SINGH
|
January 8, 2024 |
|
SURAJ SINGH Vs. STATE OF PUNJAB
|
September 25, 2024 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
January 18, 2024 |
|
SURENDER KUMAR Vs. UNION OF INDIA
|
May 28, 2024 |
|
SURENDER SURAT SINGH Vs. STATE OF HARYANA
|
January 8, 2024 |
|
SURESH Vs. STATE OF HARYANA
|
October 1, 2024 |
|
SURESH BALA Vs. RAM DIYA
|
November 8, 2024 |
|
SURESH JINDAL Vs. STATE OF PUNJAB
|
February 6, 2024 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
January 10, 2024 |
|
SURESH KUMAR Vs. HARYANA VIDYUT PRASARAN NIGAM
|
January 24, 2024 |
|
SURESH KUMAR SATIJA Vs. BALWINDER SINGH TOURI
|
January 9, 2024 |
|
SURESH KUMAR SONI Vs. STATE OF HARYANA
|
January 24, 2024 |
|
SURESH KUMAR VERMA Vs. AMAN DUTT SHARMA
|
May 30, 2024 |
|
SURINDER KUMAR KUTHIALA Vs. RAM PAL
|
October 4, 2024 |
|
SURINDER PAL Vs. HARYANA STATE
|
May 15, 2024 |
|
SURINDER PAL SINGLA Vs. MANJU GUPTA
|
July 5, 2024 |
|
SURINDER SINGH Vs. RAM DEV
|
October 15, 2024 |
|
SURINDER SINGH Vs. MEHRU
|
July 25, 2024 |
|
SURJA Vs. SUBHASH
|
June 24, 2024 |
|
SURJEET Vs. KAMLESH
|
July 31, 2024 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
February 20, 2024 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 9, 2024 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
January 24, 2024 |
|
SUSHIL KUMAR Vs. STATE OF PUNJAB
|
May 31, 2024 |
|
SUSHIL KUMAR @ SUSHIL YADAV Vs. STATE OF HARYANA
|
May 6, 2024 |
|
SWARANA RANI Vs. STATE OF HARYANA
|
October 15, 2024 |
|
TAJINDER KUMAR Vs. STATE OF PUNJAB
|
July 22, 2024 |
|
TARA CHAND YADAV Vs. SAROJ
|
August 30, 2024 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
February 27, 2024 |
|
TEJINDER PAL SINGH Vs. GURDAVINDER SINGH
|
December 19, 2024 |
|
TULA RAM Vs. SUBHASH
|
January 8, 2024 |
|
U.T.POWERMEN UNION Vs. UNION OF INDIA
|
November 6, 2024 |
|
UNITED BANK OF INDIA Vs. STATE OF HARYANA
|
March 22, 2024 |
|
UNITED INDIA INSURANCE CO. Vs. RAJ BALA
|
May 31, 2024 |
|
UPINDER KUMAR SINGLA Vs. ASSISTANT LABOUR COMMISSIONER-CUM-CONCILIATION OFFICER, U.T., CHANDIGARHS
|
February 14, 2024 |
|
UPKAR SINGH Vs. STATE OF PUNJAB
|
January 8, 2024 |
|
USHA DEVI Vs. GOMATI
|
December 20, 2024 |
|
USHA RANI Vs. SHANTI PRAKASH JAIN
|
July 10, 2024 |
|
VAISH COLLEGE OF ENGINEERING, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNALCUM-LABOUR COURT, ROHTAK
|
April 18, 2024 |
|
VANISH KUMAR Vs. UNION OF INDIA
|
May 28, 2024 |
|
VARINDER KUMAR Vs. STATE OF PUNJAB
|
March 20, 2024 |
|
VARINDER SINGH Vs. UDESH KUMAR
|
May 31, 2024 |
|
VERSHA DEVI Vs. SHERU KHAN
|
April 3, 2024 |
|
VIJAY INDER SINGLA Vs. STATE OF PUNJAB
|
April 4, 2024 |
|
VIJAY KUMAR Vs. HARMESH KUMAR
|
February 1, 2024 |
|
VIJAY PAL Vs. LALI DEVI
|
March 18, 2024 |
|
VIJAY SINGH Vs. GRAM PANCHAYAT
|
February 20, 2024 |
|
VIKAS Vs. UCO BANK
|
February 2, 2024 |
|
VIKAS Vs. CHIEF ADMINISTRATOR HARYANA STATE AGRICULTURAL MARKETING BOARD
|
January 9, 2024 |
|
VINOD Vs. STATE OF HARYANA
|
April 25, 2024 |
|
VINOD KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT
|
May 13, 2024 |
|
VIPANDEEP SINGH Vs. STATE OF PUNJAB
|
May 13, 2024 |
|
VIRENDER SINGH Vs. STATE OF PUNJAB
|
March 22, 2024 |
|
VISHAL MORWAL Vs. STATE OF HARYANA
|
March 6, 2024 |
|
VISHVAJEET SINGH Vs. STATE OF PUNJAB
|
April 9, 2024 |
|
VYOM YADAV Vs. UNION OF INDIA
|
August 14, 2024 |
|
WELWAYS ENGINEERS Vs. UNION OF INDIA
|
July 15, 2024 |
|
XXX XXX XXX Vs. STATE OF U.T. CHANDIGARH
|
July 11, 2024 |
|
YADWINDER KAUR Vs. BHUPINDER SINGH
|
March 20, 2024 |
|
YAMUNA FILLING STATION Vs. UNION OF INDIA
|
February 12, 2024 |
|
YASHODA Vs. SUNIL KUMAR
|
March 14, 2024 |
|
YUVRAJ THAKUR Vs. STATE OF PUNJAB
|
May 15, 2024 |
|
ZAIL SINGH Vs. JOINT DEV. COMMISSIONER (IRD) PUNJAB
|
January 11, 2024 |
|
ZEENIE GILL SANDHU Vs. ASHOK KUMAR GOYAL
|
April 25, 2024 |
|
ZORA SINGH Vs. STATE OF PUNJAB
|
May 27, 2024 |
LOGIN