REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. G. CONSTRUCTION CO Vs. SH. A. VEENU PRASAD, IAS	September 14, 2020
A. K. BHOKAR AND COMPANY Vs. STATE OF HARYANA	September 30, 2020
A.P. JAGGA Vs. STATE OF PUNJAB	January 8, 2020
A.P. SELBUM Vs. STATE OF HARYANA	March 3, 2020
AAKRITI AGGARWAL Vs. PUNJAB AND HARYANA HIGH COURT	October 29, 2020
AARTI GUPTA Vs. SUNIT KUMAR GUPTA	March 18, 2020
ABC RENEWABLE ENERGY PRIVATE LIMITED Vs. NHPC LIMITED	July 8, 2020
ABHAYJEET SINGH, ADVOCATE Vs. UNION TERRITORY, CHANDIGARH	April 24, 2020
ABHIMANYU Vs. STATE OF PUNJAB	March 3, 2020
ABHINANDAN SINGH Vs. STATE OF HARYANA	March 5, 2020
ABHINAV Vs. STATE OF PUNJAB	December 10, 2020
ABHISHEK Vs. STATE OF HARYANA	July 13, 2020
ABHISHEK KUMAR @ ABHI Vs. STATE OF PUNJAB	September 3, 2020
ABID Vs. STATE OF HARYANA	November 5, 2020
ABTAR RAM LAGAH Vs. STAT OF PUNJAB	July 30, 2020
ACHAL BISHT Vs. CHANDIGARH INSTITUTE OF HOTEL MANAGEMENT & CATERING TECHNOLOGY	February 10, 2020
ACHHRA SINGH Vs. STATE OF PUNJAB	February 7, 2020
ADARSH Vs. STATE OF HARYANA	July 21, 2020
ADARSH NATAYA SANSATHA Vs. ASHOK MEHTA	November 27, 2020
ADESH UNIVERSITY Vs. STATE OF PUNJAB	July 15, 2020
ADITYA CHAUDHARY Vs. STATE OF HARYANA	December 21, 2020
ADITYA NEURO & SPINE SPECIALITY Vs. THE PRESIDING OFFICER, PERMANENT LOK ADALAT	January 31, 2020
ADITYAJIT SINGH CHADHA Vs. UNION OF INDIA AND OTHERS	March 29, 2020
AIJAJ Vs. STATE OF HARYANA	November 25, 2020
AJAY Vs. STATE OF HARYANA	June 22, 2020
AJAY Vs. U. T. CHANDIGARH	July 24, 2020
AJAY Vs. STATE OF HARYANA	August 25, 2020
AJAY DENIAL ANWAR Vs. STATE OF HARYANA	September 16, 2020
AJAY GUPTA Vs. STATE OF PUNJAB	March 17, 2020
AJAY KUMAR Vs. BAKUL ARORA	January 16, 2020
AJAY KUMAR Vs. STATE OF PUNJAB	February 4, 2020
AJIT PAL SINGH Vs. STATE OF PUNJAB	March 2, 2020
AJIT SINGH Vs. STATE OF PUNJAB	February 4, 2020
AJIT SINGH Vs. STATE OF HARYANA	February 26, 2020
AJIT SINGH Vs. CHIEF MANAGER, PROJECTS, MDPL, HPCL	February 7, 2020
AJIT SINGH Vs. UJJAL SINGH	May 21, 2020
AJIT SINGH Vs. STATE OF PUNJAB	November 5, 2020
AJIT SINGH MALHI Vs. BRIG. GURINDERJIT SINGH	March 18, 2020
AJMER SINGH Vs. STATE OF PUNJAB	March 6, 2020
AJMER SINGH Vs. STATE OF PUNJAB	September 28, 2020
AKASH ARORA Vs. KRISHAN KUMAR ARORA	December 23, 2020
AKASH BANSAL Vs. STATE OF HARYANA	January 20, 2020
AKASH COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. STATE OF HARYANA	May 27, 2020
AKSHIT RAJ NARANG TRADING COMPANY Vs. STATE OF PUNJAB	October 29, 2020
ALAM @ BAANI Vs. STATE OF PUNJAB	February 6, 2020
ALEEM Vs. STATE OF HARYANA	June 15, 2020
ALLA SINGH (SINCE DECEASED) THROUGH HIS LRS Vs. JASWANT KAUR AND OTHERS	March 16, 2020
ALLIANCE JMR LAND PROJECTS PVT LTD Vs. STATE OF HARYANA	November 2, 2020
ALLWIN INFRASTRUCTURE LIMITED, PANCHKULA Vs. MAXXUS DEVELOPERS	December 8, 2020
AMAN Vs. STATE OF HARYANA	May 27, 2020
AMAN DEEP Vs. KRISHAN KUMAR	January 16, 2020
AMAN KAUSHIK Vs. UNION OF INDIA	December 11, 2020
AMAN SINGH Vs. STATE OF HARYANA	September 25, 2020
AMANDEEP Vs. STATE OF HARYANA	September 15, 2020
AMANDEEP KUMAR Vs. STATE OF PUNJAB	June 15, 2020
AMANDEEP SINGH Vs. STATE OF PUNJAB	July 20, 2020
AMANDEEP SINGH Vs. RAJDEEP KAUR	February 12, 2020
AMANDEEP SINGH Vs. STATE OF PUNJAB	December 24, 2020
AMANDEEP SINGH Vs. SUBA SINGH	January 7, 2020
AMANDEEP SINGH Vs. STATE OF PUNJAB	March 16, 2020
AMANPREET KAUR Vs. STATE OF PUNJAB	March 16, 2020
AMANPREET SINGH Vs. STATE OF PUNJAB	January 30, 2020
AMAR CHAND Vs. STATE OF PUNJAB	February 3, 2020
AMAR SINGH Vs. STATE OF HARYANA	November 27, 2020
AMAR SINGH Vs. STATE OF PUNJAB	February 13, 2020
AMAR SINGH Vs. STATE OF PUNJAB	February 20, 2020
AMAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	March 16, 2020
AMARJEET KAUR Vs. STATE OF PUNJAB	February 5, 2020
AMARJIT Vs. RAM LAL	October 5, 2020
AMARJIT KAUR Vs. STATE OF PUNJAB	September 3, 2020
AMARJIT KAUR Vs. STATE OF PUNJAB	January 17, 2020
AMARJIT KAUR Vs. JASWINDER KAUR	May 15, 2020
AMARJIT SINGH Vs. GURINDERBIR SINGH	February 18, 2020
AMARJIT SINGH Vs. ASSISTANT DIRECTOR, YOUTH SERVICES	February 5, 2020
AMARJOT @ NANDI Vs. STATE OF PUNJAB	March 18, 2020
AMBEDKAR WELFARE SAMITI, BHAGANA Vs. STATE OF HARYANA	January 27, 2020
AMIT Vs. STATE OF HARYANA	November 3, 2020
AMIT Vs. STATE OF HARYANA	November 4, 2020
AMIT Vs. STATE OF HARYANA	February 17, 2020
AMIT KAKKAR Vs. STATE OF PUNJAB	February 25, 2020
AMIT KAPOOR Vs. STATE OF HARYANA	November 5, 2020
AMIT KUMAR Vs. STATE OF HARYANA	October 30, 2020
AMIT PHULL Vs. YOGRAJ CHAUDHARY	March 12, 2020
AMITABHA SEN & ANR Vs. RAJ SINGH GEHLOT	July 10, 2020
AMJYOT SINGH Vs. UNION OF INDIA	May 29, 2020
AMOL SINGH Vs. STATE OF HARYANA	September 9, 2020
AMRAO SINGH AND ORS. Vs. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER AND ORS.	October 6, 2020
AMRESH KUMAR Vs. STATE OF HARYANA	July 16, 2020
AMRIK RAM Vs. STATE OF HARYANA	September 11, 2020
AMRIK SINGH Vs. STATE OF PUNJAB	January 15, 2020
AMRIK SINGH Vs. STATE OF HARYANA	September 16, 2020
AMRIK SINGH Vs. STATE OF PUNJAB AND ANOTHER	March 3, 2020
AMRIK SINGH VIRDI Vs. PUNJAB STATE POWER CORPORATION LIMITED	February 20, 2020
AMRINDER SINGH VIRK Vs. PUNJAB STATE POWER CORPORATION LTD	November 19, 2020
AMRIT LAL SINGLA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.	February 12, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	July 14, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	February 3, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	October 7, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	January 7, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	August 17, 2020
AMRITPAL SINGH Vs. STATE OF PUNJAB	February 6, 2020
AMRITPAL SINGH Vs. RAHUL AHUJA	March 6, 2020
AMRITPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB	September 15, 2020
ANAND GUHA ROY Vs. YES BANK LIMITED	July 10, 2020
ANAND KUMAR Vs. STATE OF PUNJAB	March 18, 2020
ANANT RAM JANTA HOSPITAL BARWALA Vs. STATE OF HARYANA	September 29, 2020
ANEES AHMED Vs. ROHIT GROVER	August 28, 2020
ANEET GOEL Vs. HARJIT SINGH	January 22, 2020
ANGREJ Vs. STATE OF HARYANA	May 27, 2020
ANGREJ SINGH Vs. STATE OF HARYANA	September 14, 2020
ANGREJ SINGH Vs. STATE OF PUNJAB	March 16, 2020
ANGURI DEVI Vs. JAGTAR	November 9, 2020
ANIL Vs. STATE OF HARYANA	January 31, 2020
ANIL CHAUHAN Vs. MAHIPAL SINGH CHAUHAN	January 14, 2020
ANIL GAUTAM Vs. H.K. AGGARWAL	May 27, 2020
ANIL JINDAL Vs. STATE OF HARYANA	June 29, 2020
ANIL KUMAR Vs. GULAB SINGH	February 3, 2020
ANIL KUMAR Vs. STATE OF PUNJAB	December 17, 2020
ANIL KUMAR Vs. STATE OF HARYANA	March 16, 2020
ANIL KUMAR AND ANOTHER Vs. STATE OF HARYANA	March 17, 2020
ANIL KUMAR GUPTA Vs. NATIONAL BANK FOR AGRICULTURE	December 22, 2020
ANISH JANGRA Vs. STATE OF HARYANA	September 4, 2020
ANITA Vs. STATE OF HARYANA	March 19, 2020
ANITA Vs. STATE OF HARYANA	September 15, 2020
ANITA AGGARWAL Vs. RAMESH AGGARWAL	March 12, 2020
ANJALI Vs. STATE OF PUNJAB	June 12, 2020
ANJANA RAHI Vs. SUBHASH CHANDER	June 16, 2020
ANJLI Vs. STATE OF PUNJAB	October 13, 2020
ANJU Vs. STATE OF PUNJAB	February 25, 2020
ANJU VERMA Vs. STATE OF PUNJAB	August 5, 2020
ANKIT KAPOOR Vs. STATE OF HARYANA	March 17, 2020
ANKIT SHRIVASTAV Vs. BINOD KUMAR RAI	January 20, 2020
ANKITA Vs. STATE OF HARYANA	March 18, 2020
ANKUSH Vs. STATE OF HARYANA	December 17, 2020
ANKUSH ANAND Vs. RAM KISHAN SINGH AND ORS.	September 11, 2020
ANOOP SINGH Vs. SUBHASH CHANDER	December 15, 2020
ANSAL LOTUS MELANGE PROJECTS PRIVATE LIMITED Vs. PUNJAB STATE CONSUMER DISPUTE REDRESSAL COMMISSION	May 6, 2020
ANU BHALLA Vs. DISTRICT MAGISTRATE, PATHANKOT	September 22, 2020
ANUBHUTI COLD CHAINS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE-4	February 28, 2020
ANUJ CHAUDAHRY Vs. SHEYOLA RAM	February 5, 2020
ANUP Vs. STATE OF HARYANA	March 2, 2020
ANUP NARGAS Vs. UNION TERRITORY OF CHANDIGARH	December 22, 2020
ANUP SINGH Vs. SARDAR JOGINDER SINGH	January 16, 2020
ANUP TREHAN Vs. DEVI SAHAI S.D. SENIOR SECONDARY SCHOOL, JALANDHAR	January 7, 2020
ARASHDEEP SINGH @ HARASHDEEP SINGH Vs. STATE OF HARYANA	August 27, 2020
ARFAN MOHAMMAD Vs. REGIONAL SECRETARY, C B S E	September 9, 2020
ARMAN Vs. SANJEEV KUMAR	February 19, 2020
ARSHAD Vs. STATE OF HARYANA	November 27, 2020
ARSHDEEP SINGH Vs. STATE OF PUNJAB	February 4, 2020
ARUN Vs. STATE OF HARYANA	November 26, 2020
ARUN BAKSHI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD	December 11, 2020
ARUN KUMAR AZAD Vs. STATE OF HARYANA	December 21, 2020
ARUNA @ RUNA Vs. STATE OF U.T. CHANDIGARH	January 13, 2020
ARUNPAL SINGH Vs. RAJAN TANEJA	February 24, 2020
ARVIND Vs. STATE OF HARYANA	November 2, 2020
ARVINDER PAL SINGH Vs. ROOP RANI	February 28, 2020
ARYA BROTHERS Vs. BHAI SANTOKH SINGH	February 14, 2020
ASGAR KHAN Vs. CHAIRMAN, PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES, NUH	February 17, 2020
ASHIRWAD INDUSTRIES Vs. STATE OF PUNJAB	September 14, 2020
ASHISH JAIN Vs. STATE OF HARYANA	February 11, 2020
ASHISH JAIN Vs. ASI SHANKAR LAL	March 12, 2020
ASHISH MASIH @ ASHU Vs. STATE OF PUNJAB	July 13, 2020
ASHISH MUNJAL Vs. ASHOK KUMAR	February 24, 2020
ASHOK KUMAR Vs. STATE OF HARYANA	January 28, 2020
ASHOK KUMAR Vs. STATE OF HARYANA	July 10, 2020
ASHOK KUMAR Vs. STATE OF HARYANA	December 7, 2020
ASHOK KUMAR Vs. STATE OF HARYANA	February 14, 2020
ASHOK KUMAR Vs. STATE OF PUNJAB	May 22, 2020
ASHOK KUMAR CHADHA Vs. STATE OF HARYANA	September 16, 2020
ASHOK LOGANI Vs. P.C. JAIN TEXTILE PVT. LTD.	January 28, 2020
ASHWANI KUMAR Vs. RAKESH JOSHI	February 4, 2020
ASHWANI KUMAR Vs. STATE OF HARYANA	July 7, 2020
ASHWANI KUMAR Vs. SANDEEP KAUR	October 8, 2020
ASHWANI KUMAR Vs. STATE OF PUNJAB	January 30, 2020
ASI SEEMA Vs. STATE OF HARYANA	February 4, 2020
ASLAM Vs. STATE OF PUNJAB	February 6, 2020
ATISH KUMAR Vs. STATE OF PUNJAB	June 12, 2020
ATUL SONI Vs. STATE OF PUNJAB	January 31, 2020
AU SMALL FINANCE BANK LTD. Vs. STATE OF HARYANA	July 24, 2020
AVINASH Vs. STATE OF PUNJAB	July 9, 2020
AVTAR DASS Vs. BALJINDER KAUR	March 13, 2020
AVTAR SINGH Vs. STATE OF PUNJAB	July 16, 2020
AVTAR SINGH Vs. STATE OF PUNJAB	May 13, 2020
AVTAR SINGH AND ORS. Vs. UDASI DHARAMSALA/DERA AND ORS.	November 18, 2020
AXXX (JUVENILE) Vs. STATE OF HARYANA	August 4, 2020
AZAD Vs. STATE OF HARYANA	August 7, 2020
AZHAR HUSAIN Vs. STATE OF HARYANA	January 14, 2020
AZUKA Vs. STATE OF U.T.	March 13, 2020
B.K. RAMESH SHAH Vs. B.K. NARAYANI	February 13, 2020
BABA DUDHADHARI HARIGIRI GAUSHALA Vs. YAJUNDER SINGH KADIAN	March 13, 2020
BABAJI LOGISTICS THROUGH ITS PARTNER AKHIL BANSAL Vs. STATE OF PUNJAB	May 22, 2020
BABBU Vs. STATE OF PUNJAB	February 26, 2020
BABITA Vs. STATE OF HARYANA	November 5, 2020
BABITA AND ORS. Vs. STATE OF HARYANA AND ORS.	September 3, 2020
BABLI DEVI Vs. STATE OF HARYANA	June 23, 2020
BABRUBHAN Vs. SURENDER PAL	August 10, 2020
BACHAN SINGH Vs. STATE OF PUNJAB	February 4, 2020
BAGGA SINGH AND SONS Vs. SANDEEP SOOD	June 15, 2020
BAGGAR SINGH Vs. STATE OF HARYANA	March 16, 2020
BALAKA SINGH Vs. BALDEV SINGH	February 24, 2020
BALBIR KAUR Vs. STATE OF PUNJAB AND ORS.	December 21, 2020
BALBIR SINGH Vs. STATE OF PUNJAB	December 3, 2020
BALBIR SINGH Vs. STATE OF PUNJAB	January 13, 2020
BALBIR SINGH Vs. STATE OF PUNJAB	November 25, 2020
BALBIR SINGH Vs. JAGTAR SINGH	February 3, 2020
BALBIR SINGH @ BALBIRA Vs. STATE OF HARYANA	January 9, 2020
BALDEV SINGH Vs. STATE OF PUNJAB	February 6, 2020
BALDEV SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.	January 21, 2020
BALDEV SINGH Vs. STATE OF PUNJAB	September 7, 2020
BALJEET KAUR Vs. NATIONAL INSURANCE CO. LTD	February 26, 2020
BALJEET SINGH Vs. SUKHINDER SINGH BAWA	January 8, 2020
BALJEET SINGH Vs. RAM PAL	January 20, 2020
BALJEET SINGH Vs. STATE OF HARYANA	July 15, 2020
BALJEET SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS	March 18, 2020
BALJINDER KAUR Vs. STATE OF PUNJAB	February 27, 2020
BALJINDER SINGH Vs. GMADA	February 3, 2020
BALJINDER SINGH Vs. STATE OF PUNJAB	January 27, 2020
BALJINDER SINGH Vs. STATE OF PUNJAB	May 28, 2020
BALJIT SINGH CHAWLA Vs. STATE OF PUNJAB	November 24, 2020
BALKAR SINGH Vs. STATE OF PUNJAB	December 4, 2020
BALKAR SINGH Vs. STATE OF PUNJAB	February 18, 2020
BALKAR SINGH AND ORS. Vs. STATE OF HARYANA	January 27, 2020
BALRAJ SINGH Vs. STATE OF PUNJAB	October 5, 2020
BALVIR CHAND Vs. JATINDER SINGH	March 13, 2020
BALVIR SINGH Vs. STATE OF PUNJAB	February 5, 2020
BALWANT Vs. STATE OF HARYANA	December 16, 2020
BALWINDER KAUR Vs. STATE OF PUNJAB	May 12, 2020
BALWINDER SINGH Vs. LUDHIANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED	December 16, 2020
BALWINDER SINGH Vs. STATE OF PUNJAB	November 3, 2020
BALWINDER SINGH Vs. STATE OF PUNJAB	February 24, 2020
BALWINDER SINGH Vs. JATINDER SINGH	February 5, 2020
BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	August 14, 2020
BANSAL TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 4, 2020
BANSHI LAL Vs. STATE OF HARYANA	September 25, 2020
BANTI @ GURDEEP SINGH Vs. STATE OF HARYANA	August 21, 2020
BANTY Vs. STATE OF UT CHANDIGARH	December 17, 2020
BARA SINGH Vs. STATE OF PUNJAB	December 9, 2020
BARTIYA RAM Vs. STATE OF PUNJAB	August 28, 2020
BASU ALIAS GOLU Vs. STATE OF HARYANA	October 13, 2020
BAWA SANITATION Vs. JASMEET KAUR	January 9, 2020
BEANT SINGH Vs. STATE OF PUNJAB	February 6, 2020
BELLEVUE CENTRAL PARK-II CONDOMINIUM ASSOCIATION Vs. CENTRAL PARK HOSPITALITY SERVICES PVT. LTD.	March 17, 2020
BHAGWAN @ MONU Vs. STATE OF HARYANA	May 29, 2020
BHAGWATA DAMASE Vs. UNION OF INDIA	February 11, 2020
BHAJAN SINGH Vs. STATE OF PUNJAB	January 8, 2020
BHANGALI KALAN COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. STATE OF PUNJAB	June 16, 2020
BHARAT SINGH Vs. STATE OF PUNJAB	May 13, 2020
BHARTENDU SOOD Vs. CHANDIGARH HOUSING BOARD	October 15, 2020
BHAVJEET SINGH GILL Vs. UT CHANDIGARH	March 3, 2020
BHIM RAM Vs. STATE OF HARYANA	September 3, 2020
BHIM SINGH Vs. SANDEEP KUMAR	January 15, 2020
BHOLA SINGH SARPANCH Vs. STATE OF PUNJAB	January 17, 2020
BHOOR SINGH Vs. SHINDER SINGH	March 4, 2020
BHUPINDER KUMAR SHARMA Vs. STATE OF PUNJAB	December 17, 2020
BHUPINDER SINGH Vs. STATE OF HARYANA	June 9, 2020
BHUPINDER SINGH Vs. STATE OF HARYANA	March 12, 2020
BIBLY MONICA Vs. VIR VIKRAM KUMAR	February 7, 2020
BIJENDER Vs. FINANCIAL COMMISSIONER-CUM-PRINCIPAL SECRETARY	August 24, 2020
BIKRAM SINGH Vs. STATE OF PUNJAB	June 17, 2020
BIKRAM SINGH Vs. STATE OF PUNJAB	August 11, 2020
BIKRAM SINGH DECEASED Vs. RACHHPAL SINGH	December 7, 2020
BILANDER SINGH Vs. STATE OF HARYANA	February 4, 2020
BIMLA ALIAS BILO Vs. BIMLA ALIAS BILO	January 29, 2020
BIMLA AND ORS. Vs. PYARE LAL AND ORS.	January 29, 2020
BIMLA DEVI Vs. PARVESH KUMAR	May 21, 2020
BIMLESH Vs. BED RAM	February 5, 2020
BINA GARG Vs. SUSHIL KUMAR	May 11, 2020
BINDER KAUR Vs. STATE OF PUNJAB	February 6, 2020
BIR CHAND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.	March 5, 2020
BIRENDER SINGH Vs. STATE OF HARYANA	March 4, 2020
BIRWATI CHOUDHARY Vs. STATE OF HARYANA	August 25, 2020
BISHAMBER DASS KAYAT Vs. UNION BANK OF INDIA	February 11, 2020
BISHAMBER LAL GABA Vs. STATE OF HARYANA	February 13, 2020
BITTIYA RANI Vs. VIJAY SHARMA	December 22, 2020
BITTU Vs. STATE OF U.T CHANDIGARH	March 6, 2020
BOOTA SINGH Vs. STATE OF HARYANA	March 3, 2020
BRIJ LAL Vs. STATE OF HARYANA	November 17, 2020
BUDH RAM Vs. NATHA SINGH	March 16, 2020
BUTA SINGH Vs. RATTAN SINGH	January 27, 2020
BUTA SINGH Vs. KABAL SINGH	January 10, 2020
BUTA SINGH Vs. STATE OF PUNJAB	January 30, 2020
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	August 21, 2020
C.P. MARBLE Vs. UNION OF INDIA	June 18, 2020
CARLTON ESTATE CONDOMINIUM ASSOCIATION Vs. STATE OF HARYANA AND ORS.	November 23, 2020
CENTRAL BOARD OF TRUSTEES Vs. MORINDA CO-OPERATIVE SUGAR MILLS MORINDA	March 2, 2020
CENTRAL BOARD OF TRUSTEES Vs. PUNJ SECURITY SERVICES & HOUSEKEEPING SERVICES P.LTD.	March 20, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. SARAT RAM	February 26, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. AJAY KUMAR	January 29, 2020
CHAMAN LAL Vs. STATE OF HARYANA	January 22, 2020
CHAMBI DEVI & ANOTHER Vs. STATE OF PUNJAB	October 15, 2020
CHAMKAUR SINGH Vs. STATE OF PUNJAB	March 3, 2020
CHAMKAUR SINGH Vs. STATE OF PUNJAB	February 19, 2020
CHANAN SINGH Vs. STATE OF PUNJAB	January 6, 2020
CHANCHAL KUMARI Vs. DEVINDER PAL SINGH	August 31, 2020
CHAND SINGH DHULL Vs. STATE OF HARYANA	December 23, 2020
CHANDER BHAN Vs. VIJAY KUMAR AND ORS.	February 3, 2020
CHANDER BHAN Vs. RAM SEWAK	August 5, 2020
CHANDER PARKASH @ CHANDER Vs. STATE OF PUNJAB	March 4, 2020
CHANDER SHEKHAR Vs. STATE OF PUNJAB	September 16, 2020
CHANDERPAL Vs. STATE OF HARYANA	June 23, 2020
CHANDIGARH EDUCATIONAL SOCIETY Vs. BAR COUNCIL OF INDIA	December 4, 2020
CHANDRA SHEKHAR Vs. CBI/ACB	February 14, 2020
CHANDRA SHEKHAR Vs. CENTRAL BUREAU OF INVESTIGATION	February 10, 2020
CHARAN SINGH Vs. STATE OF HARYANA	September 17, 2020
CHARANJIT KAUR Vs. STATE OF PUNJAB	January 30, 2020
CHARANJIT KAUR Vs. DHANNA SINGH	March 6, 2020
CHARANJIT SINGH Vs. STATE OF PUNJAB	December 16, 2020
CHARANJIT SINGH Vs. GURCHARAN SINGH SAHNI AND ORS.	October 8, 2020
CHARANJIT SINGH Vs. STATE OF PUNJAB	May 21, 2020
CHARDIKALA INDANE Vs. UNION OF INDIA	September 1, 2020
CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB	May 12, 2020
CHHOTTE LAL PANDIT Vs. USHA GUPTA	February 14, 2020
CHHOTU Vs. STATE OF HARYANA	January 14, 2020
CHIRAAG MALLI Vs. ROSEN	November 4, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RATTAN KUMAR	January 10, 2020
CHUNNI LAL Vs. STATE OF HARYANA	January 27, 2020
COL. (RETD.) KVPS, HUNDAL Vs. UNION OF INDIA	January 14, 2020
COL. H.S. CHEHAL Vs. STATE OF PUNJAB	June 29, 2020
COL. RETD. SUBHASH CHANDRA TALWAR Vs. STATE OF HARYANA	January 29, 2020
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH II Vs. WELSPUN CORPORATION LTD.	March 3, 2020
COMMISSIONER OF INCOME TAX Vs. SHREE DURGA MATA MANDIR	March 2, 2020
COURT ON ITS OWN MOTION Vs. HARMEET SINGH, NAZIR, COURT OF ACJ	June 3, 2020
COURT ON ITS OWN MOTION Vs. CHANDIGARH ADMINISTRATION	January 17, 2020
COURT ON ITS OWN MOTION Vs. CHANDIGARH ADMN	March 2, 2020
CROP CARE FEDERATION OF INDIA AND ORS. Vs. STATE OF PUNJAB AND ORS.	September 18, 2020
D P REDDY Vs. STATE U T , CHANDIGARH	August 26, 2020
D.P.JAGAN Vs. M/S. D.P.JAGAN & COMPANY	May 12, 2020
DALBIR KAUR Vs. UNION OF INDIA	August 26, 2020
DALBIR SINGH Vs. STATE OF PUNJAB	September 11, 2020
DALBIR SINGH @ MANNI Vs. STATE OF PUNJAB	January 7, 2020
DALER SINGH Vs. STATE OF PUNJAB	March 5, 2020
DALIP ALIAS SAM Vs. STATE OF U. P.	September 16, 2020
DALIP SINGH Vs. SURINDER JAIN	October 8, 2020
DALIP SINGH Vs. KARNAIL SINGH	January 13, 2020
DALJEET SINGH Vs. STATE OF PUNJAB	January 13, 2020
DALJIT SINGH Vs. STATE OF PUNJAB	March 2, 2020
DAMAN BHALLA @ LUCKY Vs. STATE OF PUNJAB	March 18, 2020
DAMANDEEP KALRA Vs. STATE OF PUNJAB	June 1, 2020
DAMANJEET SINGH Vs. STATE OF PUNJAB	May 28, 2020
DARA ENGINEERING AND INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF PUNJAB	December 23, 2020
DARA SINGH Vs. STATE OF PUNJAB	March 13, 2020
DARBAR SALES (INDIA) Vs. KAMALDEEP SINGH SETHI	December 2, 2020
DARSHAN KUMAR AND CO-OWNERS Vs. PUNJAB STATE GRAINS PROCUREMENT COR LIMITED	September 14, 2020
DARSHAN SINGH Vs. STATE OF PUNJAB	February 19, 2020
DARSHAN SINGH Vs. STATE OF PUNJAB	November 5, 2020
DARSHAN SINGH Vs. STATE OF PUNJAB	January 22, 2020
DARSHAN SINGH Vs. STATE OF HARYANA AND ORS.	September 29, 2020
DARSHANI DEVI Vs. FINANCIAL COMMISSIONER (REVENUE)	January 23, 2020
DAV INSTITUTE OF MANAGEMENT, CHANDIGARH Vs. PANJAB UNIVERSITY, CHANDIGARH	August 5, 2020
DAVINDER KAUR AND OTHERS Vs. STATE OF PUNJAB	December 3, 2020
DAVINDER NAGI Vs. STATE OF HARYANA	November 2, 2020
DAYANAND SHEOKAND Vs. STATE OF HARYANA	February 26, 2020
DEEP MOTOR FINANCE PVT. LTD. Vs. PARSHOTAM DHIR	January 31, 2020
DEEP SINGH Vs. STATE OF PUNJAB	February 5, 2020
DEEPA RAM Vs. STATE OF PUNJAB	May 20, 2020
DEEPAK Vs. STATE OF HARYANA	July 15, 2020
DEEPAK Vs. STATE OF HARYANA	December 8, 2020
DEEPAK Vs. DIRECTOR GENERAL NCC	January 9, 2020
DEEPAK Vs. STATE OF HARYANA	July 29, 2020
DEEPAK Vs. STATE OF HARYANA	September 3, 2020
DEEPAK KAPOOR Vs. STATE OF PUNJAB	December 3, 2020
DEEPAK KUMAR Vs. STATE OF HARYANA	June 15, 2020
DEEPAK KUMAR Vs. STATE OF PUNJAB	September 2, 2020
DEEPAK KUMAR Vs. STATE OF PUNJAB	January 8, 2020
DEEPAK NAVRAJ SINGH Vs. STATE OF PUNJAB	October 13, 2020
DEEPANKITA SYAL Vs. SYNDICATE PUNJAB UNIVERSITY	October 29, 2020
DEEPENDRA SINGH GARCHA Vs. STATE OF PUNJAB	January 22, 2020
DEEPIKA Vs. KURUKSHETRA UNIVERSITY	February 10, 2020
DEEPINDER SINGH Vs. STATE OF PUNJAB	January 20, 2020
DENTAL SURGEONS ASSOCIATION OF INDIA Vs. STATE OF PUNJAB	July 6, 2020
DEPUTY PAL Vs. STATE OF PUNJAB	January 20, 2020
DERA BABA BHUMMAN SHAH SANGAR SARISTA Vs. SUBHASH NARULA	October 8, 2020
DESH RAJ Vs. STATE OF PUNJAB	January 13, 2020
DEVA SINGH Vs. BALBIR SINGH	February 17, 2020
DEVENDER KUMAR Vs. STATE OF HARYANA	April 22, 2020
DEVENDER KUMAR Vs. STATE OF HARYANA AND ORS.	December 16, 2020
DEVINDER KAUR Vs. STATE OF PUNJAB	February 4, 2020
DEVINDER SINGH Vs. JOGINDER KAUR	May 15, 2020
DEVINDER SINGH Vs. STATE OF PUNJAB	July 23, 2020
DHAKELI DEVI Vs. STATE OF HARYANA	January 16, 2020
DHAN KAUR Vs. BHAGWANI DEVI	March 16, 2020
DHAN SINGH Vs. SURAJ BHAN	March 17, 2020
DHANI RAM Vs. STATE OF HARYANA	March 17, 2020
DHANJIT SINGH Vs. STATE OF PUNJAB	July 22, 2020
DHARAM SINGH Vs. RANJIT	February 17, 2020
DHARAM SINGH Vs. STATE OF HARYANA	January 10, 2020
DHARAM SINGH Vs. RAKESH KUMAR	February 11, 2020
DHARAMBIR SINGH Vs. STATE OF HARYANA	February 12, 2020
DHARAMDEV ARYA Vs. STATE OF HARYANA	February 27, 2020
DHARAMINDER SHARMA Vs. STATE OF PUNJAB	November 3, 2020
DHARAMPAL Vs. STATE OF HARYANA	January 9, 2020
DHARAMPAL Vs. STATE OF HARYANA	July 16, 2020
DHARAMPAL Vs. STATE OF HARYANA	January 10, 2020
DHARAMVIR Vs. PRITHI SINGH	May 11, 2020
DHARAMVIR SINGH Vs. MURTI MANDIR MAHADEVJI MAHARAJ SATHAPIT MANDIR MAHADEVJI MAHARAJ	February 7, 2020
DHARAMVIR SINGH Vs. STATE OF PUNJAB	July 28, 2020
DHARMA DEVI Vs. STATE OF HARYANA	November 27, 2020
DHARMBIR SINGH Vs. STATE OF HARYANA	May 29, 2020
DHARMENDER @SONU Vs. STATE OF HARYANA	October 14, 2020
DHARMENDER SINGH Vs. STATE OF HARYANA	January 20, 2020
DHARMINDER SINGH Vs. STATE OF PUNJAB	February 13, 2020
DHARMO DEVI Vs. ESTATE OFFICER, HARYANA DEVELOPMENT AUTHORITY	March 13, 2020
DHYAN SINGH Vs. STATE OF HARYANA	January 9, 2020
DIAMOND SODHI Vs. MUKAL ARORA	February 5, 2020
DIDAR SINGH Vs. UNION TERRITORY OF CHANDIGARH	February 26, 2020
DILAWAR SINGH Vs. STATE OF PUNJAB	February 19, 2020
DILBAG Vs. STATE OF HARYANA	December 22, 2020
DILBAG SINGH Vs. STATE OF PUNJAB	February 4, 2020
DILBAG SINGH Vs. STATE OF HARYANA	February 26, 2020
DILBAGH SINGH Vs. STATE OF HARYANA	November 6, 2020
DILBAGH SINGH Vs. HARPAL SINGH ALIAS HARPAL SINGH CHELA	January 14, 2020
DIMPLE KUMAR Vs. STATE OF PUNJAB	November 27, 2020
DINESH Vs. STATE OF HARYANA	August 7, 2020
DINESH KUMAR Vs. ABDUL RASHID	January 8, 2020
DINESH KUMAR Vs. STATE OF HARYANA	January 9, 2020
DINESH KUMAR DIVEDI Vs. STATE OF U.T., CHANDIGARH	February 7, 2020
DIPANSHU ARENDEH (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION	September 9, 2020
DIRECTOR GENERAL, NATIONAL COUNCIL FOR COOPERATIVE TRAINING, CHANDIGARH Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES, NEW DELHI	February 27, 2020
DIRECTOR SCHOOL EDUCATION Vs. NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTION	March 20, 2020
DIRECTORATE OF ENFORCEMENT Vs. OM PARKASH CHAUTALA	November 17, 2020
DIVESH KAPOOR Vs. SURESH BHATIA	January 20, 2020
DIVYA Vs. STATE OF HARYANA	February 3, 2020
DIWANSHU Vs. STATE OF HARYANA	March 16, 2020
DOLTA RAM Vs. STATE OF HARYANA	November 2, 2020
DONA SINGH Vs. STATE OF PUNJAB	October 16, 2020
DR. ANAND RAI BANSAL Vs. ALOK NIGAM	July 10, 2020
DWARKADHIS PROJECTS PVT LTD Vs. PUNJAB NATIONAL BANK	December 22, 2020
EHC PARVEEN KUMAR Vs. STATE OF HARYANA	March 16, 2020
EHC RAJPAL Vs. STATE OF HARYANA	January 30, 2020
ESI VARENDER SHARMA Vs. STATE OF HARYANA	March 18, 2020
ESTATE OFFICE, UNION TERRITORY, CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), U.T.	February 12, 2020
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAM MURTI DEVI	August 20, 2020
ETRADE MARKETING PVT. LTD. THROUGH ITS AUTHORISED SIGNATORY ANUJ BHATIA, KARNAL, HARYANA Vs. CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS	March 6, 2020
EXCISE AND TAXATION COMMISSIONER, HARYANA Vs. EXCEL CROP CARE LTD. AND ANOTHER	March 18, 2020
EXCISE AND TAXATION COMMISSIONER, HARYANA Vs. NIVACHEM PVT. LTD.	January 13, 2020
FAKRU Vs. MINSIRA AND ORS.	January 14, 2020
FELIX ADEWOLE Vs. STATE OF PUNJAB	July 20, 2020
FOOD CORPORATION OF INDIA Vs. AMARJIT SINGH BRAR	December 14, 2020
FRANK Vs. STATE OF PUNJAB	February 26, 2020
FREUDENBERG NOK PLANT 1 AND 2 WORKERS UNION Vs. STATE OF PUNJAB AND ORS.	July 16, 2020
FURKAN Vs. SMT.RAJESH	January 31, 2020
GAGAN Vs. STATE OF HARYANA AND OTHERS	July 22, 2020
GAGAN @ GAGGU Vs. STATE OF HARYANA	September 4, 2020
GAGAN GOKLANEY Vs. STATE OF PUNJAB	January 27, 2020
GAGAN INDER SINGH Vs. STATE OF HARYANA	July 9, 2020
GAGANDEEP PALTA Vs. STATE OF PUNJAB	July 13, 2020
GAGANDEEP SINGH Vs. STATE OF PUNJAB	June 4, 2020
GAGANDEEP SINGH Vs. STATE OF PUNJAB	January 27, 2020
GAGANDEEP SINGH Vs. STATE OF PUNJAB	February 5, 2020
GAGANDEP SINGH ARORA Vs. RICHA SINGH	November 19, 2020
GAJAB SINGH Vs. STATE OF HARYANA	March 2, 2020
GAJANAND Vs. STATE OF HARYANA AND OTHERS	June 4, 2020
GANPAT GIR CHELA BHUDH GIR CHELA SOM GIR Vs. DEH SAMBHAL GHAR ATTE DEH SANSKAR SUDHAR COMMITTEE	January 9, 2020
GAURAV Vs. STATE OF HARYANA	February 14, 2020
GAURAV CHOPRA Vs. STATE OF PUNJAB	November 3, 2020
GAURAV KUMAR Vs. STATE OF PUNJAB	March 12, 2020
GAURAV KUMAR Vs. FOOD CORPORATION OF INDIA	July 23, 2020
GAURAV VERMA Vs. STATE OF UT, CHANDIGARH	October 15, 2020
GAURAV VIR SINGH Vs. STATE OF PUNJAB	September 30, 2020
GAUTAM Vs. STATE OF HARYANA	February 10, 2020
GAYATRI Vs. PUNJAB AND SIND BANK	January 31, 2020
GEETA RANI Vs. STATE OF HARYANA	March 2, 2020
GHARSI RAM Vs. STATE OF HARYANA	February 13, 2020
GIAN CHAND Vs. ASHWANI KUMAR	February 24, 2020
GIAN ISHWAR Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH	January 9, 2020
GIAN SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED	December 2, 2020
GIANI RAM Vs. STATE OF HARYANA	March 17, 2020
GILL RICE MILLS Vs. PUNJAB STATE GRAIN PROCUREMENT CORP.LTD	December 4, 2020
GIRDHARI LAL AGGARWAL CONTRACTORS PVT. LTD. Vs. STATE OF HARYANA	February 7, 2020
GITA FORGING (P) LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA	February 5, 2020
GLAXO SMITH KLINE CONSUMER HEALTHCARE LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PATIALA	July 10, 2020
GODHU Vs. STATE OF HARYANA	January 31, 2020
GOLOKAUR Vs. STATE OF PUNJAB	December 8, 2020
GOPAL KRISHAN Vs. MUNICIPAL COUNCIL NARNAUL	February 17, 2020
GOPI RAM Vs. STATE OF HARYANA	January 14, 2020
GOURAV DATA Vs. STATE OF HARYANA	February 5, 2020
GOURAV DOOMRA Vs. STATE OF PUNJAB	November 23, 2020
GRAM PANCHAYAT HARDOSARAN Vs. STATE OF PUNJAB	September 30, 2020
GRAM PANCHAYAT JALALUDIN MAJRA Vs. AJMER SINGH	February 12, 2020
GRAM PANCHAYAT OF VILLAGE BHATOLA Vs. STATE OF HARYANA AND OTHERS	July 10, 2020
GRAM PANCHAYAT PALRI KHURD Vs. ISHWAR	February 3, 2020
GRAM PANCHAYAT VILLAGE SOHIAN KALAN Vs. MAJOR SINGH	January 24, 2020
GREEN ELECTRIC Vs. HERO EXPORTS	February 13, 2020
GREEN ROADWAYS/GREEN CARRIERS Vs. DARSHAN SINGH BHAMBRA	February 28, 2020
GUDDI AND OTHERS Vs. STATE OF HARYANA	August 14, 2020
GULABDEEN Vs. STATE OF HARYANA	June 8, 2020
GULJAR SINGH @ JODHA Vs. STATE OF PUNJAB	September 11, 2020
GULZAR SINGH Vs. STATE OF PUNJAB	January 14, 2020
GULZAR SINGH Vs. RAGHBIR SINGH	January 13, 2020
GUPREET SINGH Vs. STATE OF PUNJAB	February 27, 2020
GURARPAN CHAUHAN Vs. STATE OF PUNJAB	January 8, 2020
GURBACHAN SINGH Vs. STATE OF PUNJAB	August 13, 2020
GURBAJ SINGH Vs. STATE OF PUNJAB	December 1, 2020
GURCHARAN RAM Vs. STATE OF PUNJAB	July 7, 2020
GURCHARAN SINGH Vs. STATE OF PUNJAB	July 8, 2020
GURCHARAN SINGH Vs. SOKHAL MINERALS PVT. LTD.	January 13, 2020
GURCHARAN SINGH Vs. JAGJEET KAUR	January 15, 2020
GURCHARAN SINGH Vs. SOKHAL MINERALS PVT. LTD.	November 5, 2020
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	February 20, 2020
GURDEEP SINGH Vs. STATE OF PUNJAB	January 14, 2020
GURDEEP SINGH Vs. STATE OF PUNJAB	November 17, 2020
GURDEEP SINGH Vs. STATE OF PUNJAB	October 12, 2020
GURDEEP SINGH Vs. U T CHANDIGARH	September 30, 2020
GURDIP SINGH Vs. HARPINDER SINGH GILL	January 8, 2020
GURDIT SINGH Vs. STATE OF HARYANA	January 7, 2020
GURDIT SINGH @ GEETU Vs. STATE OF PUNJAB	September 7, 2020
GURIANT SINGH Vs. STATE OF PUNJAB	February 4, 2020
GURINDER SINGH Vs. STATE OF PUNJAB	February 25, 2020
GURINDER SINGH Vs. STATE OF PUNJAB	February 12, 2020
GURJANT SINGH Vs. STATE OF PUNJAB	January 15, 2020
GURJANT SINGH Vs. FINANCIAL COMMISSIONER REVENUE (APPEALS)	December 23, 2020
GURJEET SINGH Vs. STATE OF HARYANA	January 23, 2020
GURJIT SINGH Vs. ANURADHA	February 10, 2020
GURJIT SINGH Vs. STATE OF PUNJAB	March 16, 2020
GURJIT SINGH Vs. STATE OF PUNJAB	February 14, 2020
GURJIT SINGH Vs. STATE OF PUNJAB AND ORS.	January 20, 2020
GURMAIL SINGH Vs. FINANCIAL COMMISSIONER, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT	August 19, 2020
GURMAIL SINGH Vs. STATE OF PUNJAB	February 12, 2020
GURMAIL SINGH Vs. CHARAN SINGH	February 4, 2020
GURMEET Vs. STATE OF HARYANA	June 18, 2020
GURMEET KAUR Vs. GURMEET KAUR	January 10, 2020
GURMEET KAUR Vs. STATE OF PUNJAB	November 3, 2020
GURMEET KAUR Vs. MEENA KUMARI	January 10, 2020
GURMEET SINGH Vs. STATE OF PUNJAB	September 3, 2020
GURMEET SINGH Vs. STATE OF PUNJAB	August 21, 2020
GURMEET SINGH Vs. STATE OF HARYANA	June 19, 2020
GURMEET SINGH Vs. BHARPUR SINGH	January 16, 2020
GURMINDER KAUR Vs. STATE OF PUNJAB	March 4, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB	February 27, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB	February 25, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB	February 14, 2020
GURMUKH SINGH Vs. STATE OF PUNJAB	December 10, 2020
GURNAM SINGH Vs. BANT SINGH	March 13, 2020
GURNAM SINGH Vs. STATE OF HARYANA	March 13, 2020
GURNAM SINGH Vs. STATE OF PUNJAB	January 27, 2020
GURNEK SINGH Vs. MANJIT KAUR	February 20, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	December 17, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	December 7, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	November 3, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	March 12, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	July 24, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	July 1, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	February 26, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	September 14, 2020
GURPREET SINGH Vs. STATE OF PUNJAB	September 4, 2020
GURPREET SINGH @ BIKKU Vs. STATE OF PUNJAB	September 10, 2020
GURPREET SINGH @ GURI Vs. STATE OF PUNJAB	September 2, 2020
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	December 14, 2020
GURPREM SINGH Vs. STATE OF PUNJAB	November 6, 2020
GURSEM SINGH Vs. STATE OF HARYANA	December 1, 2020
GURSEWAK SINGH Vs. STATE OF PUNJAB	March 18, 2020
GURSEWAK SINGH Vs. DILBAGH SINGH	July 13, 2020
GURSHARANJIT SINGH Vs. STATE OF U.T. CHANDIGARH	February 25, 2020
GURSHER SINGH Vs. KOTAK MAHINDRA BANK	March 18, 2020
GURSUKHWANT SINGH BRAR Vs. STATE OF PUNJAB	July 24, 2020
GURTEJ SINGH Vs. STATE OF PUNJAB	February 17, 2020
GURTEJ SINGH Vs. STATE OF PUNJAB	July 30, 2020
GURTEJ SINGH Vs. STATE OF PUNJAB	November 5, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB	November 3, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB	September 16, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB	January 6, 2020
GURVINDER SINGH Vs. STATE OF PUNJAB	September 18, 2020
GURVINDER SINGH SOHAL Vs. CENTRAL BUREAU OF INVESTIGATION	September 17, 2020
GURWINDER SINGH Vs. STATE OF PUNJAB	December 15, 2020
HANSA SINGH Vs. STATE OF PUNJAB	July 2, 2020
HANUMAN Vs. STATE OF HARYANA	January 16, 2020
HARBANS KAUR Vs. STATE OF PUNJAB	February 13, 2020
HARBANS LAL Vs. STATE OF HARYANA	January 7, 2020
HARBHAGWAN Vs. STATE OF PUNJAB	March 17, 2020
HARBHAJAN SINGH Vs. STATE OF PUNJAB	September 14, 2020
HARBHAJAN SINGH Vs. STATE OF PUNJAB	December 11, 2020
HARBIR SINGH NARWAL Vs. STATE OF HARYANA	March 4, 2020
HARCHARAN KAUR Vs. STATE OF PUNJAB	February 6, 2020
HARCHARAN SINGH Vs. STATE OF PUNJAB	February 6, 2020
HARDEEP KUMAR Vs. STATE OF PUNJAB	October 12, 2020
HARDEEP SINGH Vs. STATE OF PUNJAB	February 4, 2020
HARDEEP SINGH Vs. STATE OF PUNJAB	February 5, 2020
HARDEEP SINGH Vs. PARAMJEET KAUR	February 11, 2020
HARDEEP SINGH @ NIMMA Vs. STATE OF PUNJAB	May 21, 2020
HARDEEP SINGH NUMBERDAR Vs. STATE OF PUNJAB	March 18, 2020
HARDEV SINGH Vs. KAKA RAM	January 27, 2020
HARDIAL SINGH Vs. DAVINDER SINGH	January 6, 2020
HARI CHAND Vs. INDIAN OVERSEAS BANK	June 5, 2020
HARI KISHAN Vs. STATE OF HARYANA	February 6, 2020
HARI KRISHAN Vs. ASHOK KUMAR KALRA	January 16, 2020
HARINDER SINGH Vs. FINANCIAL COMMISSIONER, GOVERNMENT OF PUNJAB	September 16, 2020
HARINDERPAL SINGH Vs. STATE OF PUNJAB	March 17, 2020
HARINDERPAL SINGH Vs. STATE OF PUNJAB	February 27, 2020
HARISH CHANDER Vs. STATE OF HARYANA	February 20, 2020
HARISH KUMAR Vs. STATE OF HARYANA	November 27, 2020
HARISH TANEJA Vs. NIDHI	January 17, 2020
HARJAP SINGH Vs. STATE OF PUNJAB	March 16, 2020
HARJEET KAUR Vs. STATE OF HARYANA	July 21, 2020
HARJEET SINGH Vs. STATE OF HARYANA	July 23, 2020
HARJINDER KAUR Vs. STATE OF PUNJAB	January 7, 2020
HARJINDER SINGH Vs. SUKHJINDER SINGH	March 5, 2020
HARJINDER SINGH Vs. TARLOCHAN SINGH	March 20, 2020
HARJINDER SINGH Vs. STATE OF PUNJAB	June 11, 2020
HARJINDER SINGH Vs. STATE OF PUNJAB	January 17, 2020
HARJIT KAUR Vs. STATE OF PUNJAB	March 17, 2020
HARJIT SINGH Vs. STATE OF PUNJAB	January 16, 2020
HARJIT SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY	July 10, 2020
HARJIT SINGH @ HARRY Vs. STATE OF PUNJAB	October 21, 2020
HARJOT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	December 22, 2020
HARKAMLJEET SINGH Vs. STATE OF PUNJAB	January 23, 2020
HARMAN SINGH Vs. STATE OF PUNJAB	November 5, 2020
HARMANBIR SINGH Vs. STATE OF PUNJAB	February 17, 2020
HARMANDEEP SINGH Vs. STATE OF PUNJAB	May 14, 2020
HARMANPREET Vs. STATE OF HARYANA	December 22, 2020
HARMESH LAL Vs. STATE OF PUNJAB	June 12, 2020
HARMESH SINGH Vs. STATE OF PUNJAB	October 13, 2020
HARMINDER SINGH Vs. ASHOK KUMAR	January 21, 2020
HARNAM SINGH Vs. AMAR SINGH	May 15, 2020
HARPAL SINGH Vs. STATE OF HARYANA	May 20, 2020
HARPINDER SINGH Vs. AJAIB SINGH	March 2, 2020
HARPREET KAUR Vs. STATE OF PUNJAB	May 8, 2020
HARPREET KAUR Vs. STATE OF PUNJAB	January 29, 2020
HARPREET KAUR Vs. STATE OF PUNJAB	August 26, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	August 14, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	February 28, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	November 24, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	November 3, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	February 5, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	October 13, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	September 3, 2020
HARPREET SINGH Vs. STATE OF PUNJAB	September 9, 2020
HARPREET SINGH @ HAPPY Vs. STATE OF PUNJAB	October 16, 2020
HARPREETINDER SINGH Vs. STATE OF PUNJAB	January 27, 2020
HARSH GUPTA Vs. UNION OF INDIA	September 28, 2020
HARVINDER SINGH Vs. STATE OF PUNJAB	March 16, 2020
HARVINDER SINGH BAJWA Vs. UNION OF INDIA AND ORS.	October 13, 2020
HARWINDER SINGH Vs. STATE OF PUNJAB	July 9, 2020
HARWINDER SINGH Vs. STATE OF PUNJAB	February 14, 2020
HARYANA PETRO OILS Vs. UNION OF INDIA	June 19, 2020
HARYANA SENIOR SECONDARY SCHOOL Vs. STATE OF HARYANA	November 24, 2020
HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA Vs. SUBE SINGH PANWAR	March 12, 2020
HASSAN MOHD. Vs. STATE OF HARYANA	October 30, 2020
HAWA SINGH Vs. STATE OF HARYANA	April 3, 2020
HAWA SINGH Vs. STATE OF U.T.	February 11, 2020
HAWA SINGH BHAMBHU Vs. STATE OF HARYANA AND ORS.	September 17, 2020
HAZARA SINGH Vs. NAZAR SINGH	February 18, 2020
HAZURA SINGH Vs. JASPREET KAUR	January 24, 2020
HC SUKHDEV SINGH Vs. STATE OF PUNJAB	March 12, 2020
HDFC BANK LTD. Vs. SANJIV KUMAR JAIN AND ORS.	December 2, 2020
HDFC ERGO GENERAL INSURANCE CO. LIMITED Vs. RAMESH DEVI	January 9, 2020
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. MONIKA MALHOTRA	January 6, 2020
HEM RAJ Vs. STATE OF PUNJAB	May 22, 2020
HEMA Vs. STATE OF PUNJAB	May 20, 2020
HEMANT KUMAR Vs. STATE OF PUNJAB	December 3, 2020
HEMANT PASRICHA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	March 16, 2020
HEMANT SHARMA Vs. STATE OF HARYANA	January 23, 2020
HET RAM GARG Vs. STATE OF HARYANA	January 9, 2020
HINDU GIRLS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II AND ORS.	June 15, 2020
HINDUSTAN EVEREST TOOLS LTD. Vs. INDERJEET AND ORS.	March 6, 2020
HINDUSTAN FARDIRECT INGREDIENTS PVT. LIMITED Vs. STATE OF PUNJAB	May 15, 2020
HIRA SINGH Vs. STATE OF PUNJAB	March 20, 2020
HIRDEY RAM Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.	January 20, 2020
HITENDER Vs. STATE OF HARYANA	November 19, 2020
HITESH BHARDWAJ Vs. STATE OF PUNJAB AND ORS.	October 27, 2020
HOSHIAR Vs. STATE OF HAYANA	January 9, 2020
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	March 6, 2020
HUDA Vs. KANCHAN BALA	February 27, 2020
HUKAMJEET SINGH ALIAS HUKAMJEET SINGH BRAR Vs. STATE OF PUNJAB	October 14, 2020
ICHHARWAR SINGH Vs. STATE OF PUNJAB	December 16, 2020
ICICI BANK LTD. Vs. KUSUM AGGARWAL	January 13, 2020
IDREESH Vs. STATE OF HARYANA	January 29, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. NIRMAL	January 16, 2020
IFFCO-TOKIO GENERAL INS. CO. LTD Vs. MANPREET SINGH	February 3, 2020
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. LALITA DEVI	December 8, 2020
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. UTTAM SITA RAM KADAM	October 9, 2020
IKHLAS MAHOMAD Vs. STATE OF HARYANA	December 17, 2020
INDEPENDENT SCHOOLS ASSOCIATION CHANDIGARH Vs. STATE OF PUNJAB	June 30, 2020
INDERJIT KAUR Vs. STATE OF PUNJAB	October 12, 2020
INDERJIT SINGH Vs. STATE OF PUNJAB	March 5, 2020
INDERJIT SINGH Vs. KARNAIL	March 6, 2020
INDERJIT SINGH Vs. STATE OF PUNJAB	January 6, 2020
INDERJIT SINGH Vs. UNION OF INDIA	January 8, 2020
INDERJIT SINGH Vs. MOHINDER KUAR	March 6, 2020
INDERJIT SINGH MAGGO Vs. STATE OF PUNJAB	January 16, 2020
INDERPREET KAUR Vs. >MANJIT KAUR SHAHI	May 28, 2020
INDERPREET SINGH JHANDU Vs. STATE OF PUNJAB	July 15, 2020
INDIABULLS FINANCIAL SERVICES LTD. Vs. A.R. INDUSTRIES PVT. LTD.	February 11, 2020
INDIABULLS FINANCIAL SERVICES LTD. Vs. RAM KUMAR SHARMA	February 28, 2020
INDIAN FEDERATION OF TRADE UNIONS (IFTU) Vs. STATE OF HARYANA	April 17, 2020
INDIAN OIL CORPORATION LIMITED Vs. SWASTIC FILLING STATION	February 18, 2020
INDIAN OIL CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.	January 15, 2020
INDRA Vs. STATE OF PUNJAB	July 7, 2020
INDU RANA Vs. STATE OF HARYANA	November 2, 2020
IQBAL SINGH Vs. HDFC BANK LIMITED	February 12, 2020
IQBAL SINGH SETHI Vs. PANJAB UNIVERSITY, CHANDIGARH	February 6, 2020
IREO HOSPITALITY COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	March 18, 2020
IRFAN Vs. STATE OF HARYANA	October 15, 2020
IRSHAD AND ORS. Vs. STATE OF HARYANA	January 9, 2020
ISHU GOVER Vs. U.T., CHANDIGARH	March 30, 2020
ISHWAR SINGH Vs. STATE OF HARYANA	May 29, 2020
J. D. SANDHU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 26, 2020
JABBAR Vs. BRAHAM PARKASH	February 26, 2020
JACKEY Vs. STATE OF HARYANA	October 12, 2020
JAGAT KUMAR Vs. STATE OF HARYANA	January 15, 2020
JAGAT SINGH Vs. STATE OF HARYANA	November 23, 2020
JAGDAMBA DEVI Vs. CHANDIGARH ADMINISTRATION	December 2, 2020
JAGDEEP SINGH Vs. STATE OF PUNJAB	February 14, 2020
JAGDEEP SINGH Vs. STATE OF PUNJAB	August 7, 2020
JAGDEV SINGH Vs. STATE OF PUNJAB	September 23, 2020
JAGDISH Vs. GRAM PANCHAYAT	March 13, 2020
JAGDISH Vs. STATE OF HARYANA	November 27, 2020
JAGDISH Vs. STATE OF HARYANA	January 9, 2020
JAGDISH KUMAR Vs. STATE OF PUNJAB	November 16, 2020
JAGIR SINGH Vs. HARPREET SINGH	January 28, 2020
JAGJIT SINGH Vs. STATE OF PUNJAB	March 2, 2020
JAGJIT SINGH Vs. STATE OF PUNJAB	February 27, 2020
JAGMAL SINGH Vs. STATE OF PUNJAB	January 13, 2020
JAGMANDER Vs. STATE OF HARYANA	March 6, 2020
JAGMOHAN PUNIA Vs. STATE OF PUNJAB	November 27, 2020
JAGPAL SINGH Vs. STATE OF HARYANA	February 28, 2020
JAGPAL SINGH ALIAS JASPAL SINGH Vs. SUCHA SINGH	January 13, 2020
JAGPREET SINGH Vs. GURU NANAK DEV UNIVERSITY	March 18, 2020
JAGROOP SINGH Vs. STATE OF PUNJAB	January 7, 2020
JAGROOP SINGH Vs. STATE OF PUNJAB	December 22, 2020
JAGRUP SINGH Vs. STATE OF PUNJAB	July 31, 2020
JAGSEER DASS Vs. STATE OF PUNJAB	June 16, 2020
JAGSIR ALIAS GHUAGHRU Vs. STATE OF HARYANA	January 30, 2020
JAGSIR SINGH BRAR Vs. STATE OF HARYANA	November 17, 2020
JAGTAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH	January 20, 2020
JAGTAR SINGH Vs. STATE OF PUNJAB	November 24, 2020
JAGTAR SINGH Vs. STATE OF PUNJAB	September 15, 2020
JAI BHAGWAN GOEL Vs. HARJEET KAUR	January 23, 2020
JAI BHAGWAN VERMA Vs. STATE OF HARYANA	January 27, 2020
JAI KARAN Vs. UNION OF INDIA	February 5, 2020
JAI KISHAN Vs. STATE OF HARYANA	February 4, 2020
JAIDEEP Vs. STATE OF HARYANA	June 25, 2020
JAIDEEP SINGH Vs. SAHIL PETROLEUM	July 15, 2020
JAIMAL SINGH Vs. STATE OF PUNJAB	February 10, 2020
JAIPAL Vs. STATE OF HARYANA	February 4, 2020
JAIVEER @ POPPAN Vs. STATE OF HARYANA	January 8, 2020
JAIVIR SINGH Vs. STATE OF PUNJAB	October 12, 2020
JAKAR AND ORS. Vs. STATE OF HARYANA AND ORS.	December 16, 2020
JALDHARA Vs. STATE OF HARYANA	January 17, 2020
JAN KALYAN SAMITI Vs. STATE OF HARYANA AND ORS.	October 6, 2020
JANG SINGH(DECEASED) Vs. STATE OF PUNJAB	February 13, 2020
JANTA DEVI Vs. SUNIL	November 6, 2020
JANTA KALYAN Vs. UNION OF INDIA	January 22, 2020
JANTA LAND PROMOTERS PRIVATE LIMITED Vs. UNION OF INDIA	October 16, 2020
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB, CHANDIGARH	November 23, 2020
JARNAIL SINGH Vs. STATE OF PUNJAB	July 9, 2020
JASBIR Vs. STATE OF PUNJAB	October 30, 2020
JASBIR SINGH Vs. INDERJIT SINGH	March 6, 2020
JASHANPREET SINGH Vs. U.T.CHANDIGARH	September 30, 2020
JASKARAN SINGH Vs. STATE OF PUNJAB	May 28, 2020
JASKARAN SINGH DHILLON Vs. RAMAN KALIA	February 7, 2020
JASMEET SINGH Vs. STATE OF PUNJAB	January 14, 2020
JASMER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	February 14, 2020
JASMER SINGH Vs. STATE OF HARYANA	October 12, 2020
JASMINE KAUR Vs. UNION OF INDIA	July 28, 2020
JASNOOR KAUR BATTH Vs. UNION OF INDIA	January 30, 2020
JASPAL KAUR Vs. HARBANS SINNGH	July 16, 2020
JASPAL KAUR Vs. STATE OF PUNJAB	February 11, 2020
JASPAL KAUR Vs. STATE OF PUNJAB	December 23, 2020
JASPAL SINGH Vs. STATE OF PUNJAB	November 2, 2020
JASPAL SINGH Vs. STATE OF PUNJAB	March 2, 2020
JASPAL SINGH Vs. STATE OF PUNJAB	February 25, 2020
JASPREET SINGH Vs. GURLEEN KAUR	January 6, 2020
JASVEER SINGH Vs. STATE OF PUNJAB	September 23, 2020
JASVIR KAUR Vs. STATE OF PUNJAB	May 18, 2020
JASVIR SINGH Vs. STATE OF PUNJAB	January 30, 2020
JASVIR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB	August 25, 2020
JASVIR SINGH Vs. SUPERINTENDING CANAL OFFICER	August 7, 2020
JASVIR SINGH Vs. STATE OF PUNJAB	September 3, 2020
JASWANT KAUR Vs. STATE OF PUNJAB	April 17, 2020
JASWANT SINGH Vs. STATE OF PUNJAB	February 19, 2020
JASWINDER KAUR Vs. KULBIR SINGH	February 17, 2020
JASWINDER KAUR Vs. CENTRAL BUREAU OF INVESTIGATION	July 21, 2020
JASWINDER SINGH Vs. STATE OF HARYANA	July 9, 2020
JASWINDER SINGH Vs. U.T. ADMINISTRATION OF CHANDIGARH	May 13, 2020
JASWINDER SINGH Vs. STATE OF PUNJAB	March 18, 2020
JATIN @ DHOLA Vs. STATE OF HARYANA	July 1, 2020
JATIN @ JITENDER Vs. STATE OF HARYANA	January 10, 2020
JATINDER KUMAR SANAN Vs. NEERAJ MATHAWAN	January 8, 2020
JATINDER MOHAN Vs. AMAR CHAND	January 14, 2020
JATINDER PAL SINGH Vs. STATE OF U T CHANDIGARH	October 13, 2020
JATINDER PAL SINGH @ SUNNY Vs. STATE OF PUNJAB	August 19, 2020
JATINDER SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB	October 13, 2020
JATINDER SINGH Vs. STATE OF PUNJAB	October 12, 2020
JATINDER SINGH Vs. STATE OF PUNJAB	January 7, 2020
JATINDER SINGH Vs. STATE OF PUNJAB	August 26, 2020
JATINDER SINGH Vs. STATE OF PUNJAB	July 1, 2020
JATINDERPAL SINGH Vs. STATE OF PUNJAB	August 18, 2020
JAVED HUSSAIN Vs. STATE OF HARYANA	August 10, 2020
JAWAHAR LAL Vs. STATE OF HARYANA	December 3, 2020
JAYANT KUMAR Vs. STATE OF HARYANA	December 3, 2020
JEET SINGH Vs. STATE OF PUNJAB	January 7, 2020
JEEWAN LAL Vs. TEJO	February 12, 2020
JETHU RAM PREM CHAND Vs. BHAGWAN DASS	January 31, 2020
JITENDER Vs. STATE OF HARYANA	February 18, 2020
JITENDER KUMAR Vs. STATE OF HARYANA	August 27, 2020
JITENDER SINGH Vs. HARVINDER SINGH	July 3, 2020
JITENDER SINGH Vs. STATE OF HARYANA	May 12, 2020
JITENDRA SINGH Vs. ORIENTAL BANK OF COMMERCE	February 28, 2020
JIWAN KUMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	January 21, 2020
JOBANJIT SINGH Vs. STATE OF PUNJAB	January 31, 2020
JOGA SINGH Vs. STATE OF PUNJAB	November 3, 2020
JOGENDER Vs. UNION OF INDIA AND ORS.	March 4, 2020
JOGENDER SINGH Vs. STATE OF HARYANA	November 12, 2020
JOGINDER Vs. STATE OF HARYANA	November 10, 2020
JOGINDER KAPOOR Vs. STATE OF HARYANA	January 7, 2020
JOGINDER PAL MONGA Vs. JASJIT SINGH	March 4, 2020
JOGINDER SHARMA Vs. KULWANT SINGH	January 20, 2020
JOGINDER SINGH Vs. STATE OF PUNJAB	March 5, 2020
JOGINDER SINGH Vs. STATE OF HARYANA	October 16, 2020
JRN ENGINEERING WORKS Vs. STATE OF HARYANA AND ORS.	February 4, 2020
JULFKAR Vs. STATE OF HARYANA	September 16, 2020
KABIR LAVEE Vs. STATE OF HARYANA	April 17, 2020
KAILASH CHOPRA Vs. STATE OF HARYANA	December 17, 2020
KAJAL Vs. STATE OF HARYANA	March 20, 2020
KALA DEVI Vs. BALBIR DASS	January 22, 2020
KALAWATI Vs. STATE OF HARYANA	January 27, 2020
KALU RAM Vs. GOPI RAM	March 5, 2020
KAMAL CHOPRA Vs. OM PARKASH	July 6, 2020
KAMAL DEEP SEHRA, ADVOCATE Vs. UNION OF INDIA	April 24, 2020
KAMAL MASIH KHOKHAR Vs. STATE OF PUNJAB	July 13, 2020
KAMALDIP SINGH Vs. STATE OF PUNJAB	May 15, 2020
KAMALJEET AND ORS. Vs. STATE OF HARYANA	September 2, 2020
KAMALJEET KAUR Vs. STATE OF PUNJAB	November 17, 2020
KAMALJIT KAUR Vs. GAGANDEEP AVASTHI	September 15, 2020
KAMALJIT SINGH Vs. SHIV DEV SINGH	January 8, 2020
KAMALJIT SINGH Vs. STATE OF PUNJAB	March 6, 2020
KAMALJIT SINGH @ SONU Vs. STATE OF PUNJAB	January 13, 2020
KAMALVEER SINGH Vs. STATE OF PUNJAB	October 13, 2020
KAMLA DEVI Vs. UNION OF INDIA	March 4, 2020
KAMLA DEVI Vs. STATE OF HARYANA	May 27, 2020
KAMLA ENGG & STEEL INDUSTRIES, LUDHIANA Vs. PUNJAB NATIONAL BANK, LUDHIANA	August 10, 2020
KAMLESH Vs. STATE OF HARYANA	September 9, 2020
KAMLESH VERMA @ KIRAN MUMMY Vs. STATE OF PUNJAB	May 8, 2020
KAMNA RANI Vs. STATE OF HARYANA	June 11, 2020
KANHA Vs. MANGE RAM	March 2, 2020
KANUPRIYA SINHA Vs. STATE OF HARYANA	February 27, 2020
KANWAL RAJ SACHDEVA Vs. STATE OF PUNJAB	February 13, 2020
KANWAL SANDHU Vs. KANWALJEET KAUR	September 17, 2020
KANWALJIT KAUR Vs. STATE OF PUNJAB	March 16, 2020
KANWALJIT SINGH WALIA Vs. GURCHARAN KAUR	January 14, 2020
KANWAR LAL Vs. FINANCIAL COMMISSIONER, HARYANA	January 24, 2020
KANWAR SINGH Vs. SUSHILA DEVI	February 5, 2020
KANWAR SINGH Vs. BAGDAWAT SINGH	February 4, 2020
KANWAR SINGH Vs. ASHOK KUMAR	March 12, 2020
KANWARBIR SINGH Vs. STATE OF PUNJAB	November 25, 2020
KAPIL CHHABRA Vs. STATE OF PUNJAB	September 2, 2020
KAPIL DEV Vs. STATE OF HARYANA	October 9, 2020
KAPIL DEV Vs. STATE OF PUNJAB	February 26, 2020
KAPIL GUPTA AND ORS. Vs. MAHESH KUMAR AND ORS.	October 21, 2020
KAPIL HOODA Vs. HARYANA STAFF SELECTION COMMISSION	December 11, 2020
KAPIL JAITLY Vs. STATE OF PUNJAB	December 4, 2020
KARAMBIR SINGH Vs. STATE OF PUNJAB	September 30, 2020
KARAMJIT KAUR Vs. STATE OF PUNJAB & OTHERS	September 16, 2020
KARAMJIT KAUR Vs. SUKHPAL SINGH	January 10, 2020
KARAMJIT KAUR Vs. MEHAR SINGH	December 16, 2020
KARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB	September 7, 2020
KARAMJIT SINGH Vs. RANJIT KAUR	January 16, 2020
KARAMJIT SINGH BHULLAR Vs. STATE OF PUNJAB	May 27, 2020
KARAMVIR Vs. STATE OF HARYANA	October 16, 2020
KARAN CHAWLA Vs. STATE OF PUNJAB	February 14, 2020
KARAN SHARMA Vs. STATE OF HARYANA	December 22, 2020
KARAN SINGH Vs. STATE OF HARYANA	February 10, 2020
KARANVIR THAMMAN Vs. STATE OF PUNJAB	February 19, 2020
KARNAIL SINGH Vs. STATE OF PUNJAB	March 2, 2020
KARNAIL SINGH Vs. STATE OF PUNJAB	May 27, 2020
KARNAIL SINGH Vs. LASHMIR KAUR AND ORS.	March 12, 2020
KARTIK CHAUHAN Vs. STATE OF PUNJAB	January 8, 2020
KARTIK TAYAL Vs. CENTRAL BUREAU OF INVESTIGATION	October 6, 2020
KASHMIR SINGH Vs. JASBIR SINGH	October 1, 2020
KASHMIR SINGH Vs. GURBACHAN KAUR	February 24, 2020
KASHMIR SINGH Vs. STATE OF PUNJAB	May 18, 2020
KASTURI LAL Vs. SUDHIR KUMAR	February 10, 2020
KASTURI LAL Vs. STATE OF HARYANA	October 16, 2020
KAUR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	February 3, 2020
KAVITA AND ORS. Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS.	August 6, 2020
KAVITA RANI Vs. HARMAN SINGH SEKHON	December 7, 2020
KAWALDEEP SINGH Vs. STATE OF PUNJAB	March 16, 2020
KAWALJEET SINGH Vs. STATE OF PUNJAB	March 13, 2020
KAWALJIT KAUR Vs. STATE OF PUNJAB	February 26, 2020
KELA DEVI Vs. STATE OF HARYANA	February 20, 2020
KELMAR (INDIA) EXPORTS Vs. STATE OF PUNJAB	November 2, 2020
KESAR SINGH Vs. STATE OF PUNJAB	January 27, 2020
KESAR SINGH Vs. STATE OF PUNJAB	January 9, 2020
KEWAL KRISHAN Vs. STATE OF HARYANA	February 11, 2020
KHAZAN SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD.	May 20, 2020
KHUSBOO BINDRA Vs. AKSHDEEP	August 25, 2020
KHUSHAL CHAND Vs. DHARAM CHAND SINCE DECEASED	February 13, 2020
KHUSHAL SINGH Vs. STATE OF PUNJAB	February 3, 2020
KHUSHI Vs. ANKIT	February 28, 2020
KHUSHI KUMARI Vs. STATE OF PANJUB	May 29, 2020
KHUSHI RAM @ MAJOR SINGH Vs. STATE OF HARYANA	May 12, 2020
KIRAN BALA Vs. BARKHA RAM	February 3, 2020
KIRANBIR KAUR Vs. PARAMJIT KAUR AND ORS.	November 19, 2020
KIRANDEEP KAUR Vs. STATE OF PUNJAB	May 18, 2020
KIRPAL SINGH Vs. INDIAN OVERSEAS BANK	October 28, 2020
KIRPAL SINGH Vs. AMRIK SINGH	January 17, 2020
KIRTI BHARDWAJ Vs. DEEPIKA	February 7, 2020
KISHAN KUMAR Vs. STATE OF HARYANA	January 8, 2020
KISLAY PANDAY Vs. STATE OF HARYANA	February 27, 2020
KOMAL PREET KAUR Vs. STATE OF U T CHANDIGARH	November 6, 2020
KOTAK MAHINDRA BANK LIMITED Vs. DALBIR KAUR AND ORS.	September 18, 2020
KRISHAN Vs. STATE OF HARYANA	January 14, 2020
KRISHAN Vs. STATE OF HARYANA	September 14, 2020
KRISHAN Vs. STATE OF HARYANA	July 15, 2020
KRISHAN KUMAR Vs. STATE OF PUNJAB	June 23, 2020
KRISHAN KUMAR Vs. STATE OF HARYANA	July 24, 2020
KRISHAN KUMAR Vs. STATE OF HARYANA	February 17, 2020
KRISHAN LAL DUA Vs. SHANDER SINGH	January 31, 2020
KRISHAN SINGH Vs. STATE OF PUNJAB	February 10, 2020
KRISHMA HUSSAIN Vs. STATE OF PUNJAB	November 4, 2020
KRISHNA Vs. SAROJ RANI	February 3, 2020
KULBIR KAUR Vs. STATE OF PUNJAB	February 17, 2020
KULBIR KAUR Vs. PARMINDER SINGH	March 6, 2020
KULBIR SINGH Vs. FOOD CORPORATION OF INDIA	November 17, 2020
KULDEEP Vs. STATE OF HARYANA	August 26, 2020
KULDEEP Vs. STATE OF HARYANA	June 9, 2020
KULDEEP Vs. MUNICIPAL CORPORATION, PANCHKULA	July 10, 2020
KULDEEP @ LILA Vs. STATE OF HARYANA	September 4, 2020
KULDEEP KAUR Vs. STATE OF PUNJAB	November 5, 2020
KULDEEP SINGH Vs. SUNITA DEVI	March 16, 2020
KULDEEP SINGH Vs. STATE OF HARYANA	March 6, 2020
KULDEEP SINGH Vs. STATE OF HARYANA	August 13, 2020
KULDEEP SINGH Vs. STATE OF PUNJAB	November 25, 2020
KULDEEP SINGH Vs. STATE OF PUNJAB	October 16, 2020
KULDEEP SINGH Vs. STATE OF PUNJAB	January 24, 2020
KULDEEP SINGH Vs. STATE OF PUNJAB	February 13, 2020
KULDEEP SINGH Vs. BIMLA	February 18, 2020
KULDEEP SINGH @ MITHA SINGH Vs. STATE OF PUNJAB	June 5, 2020
KULDEEP SINGH NIHANG Vs. STATE OF PUNJAB	January 8, 2020
KULDIP SINGH PARDESI Vs. UNION OF INDIA	September 3, 2020
KULJOT SINGH Vs. STATE OF PUNJAB	February 5, 2020
KULVIR SINGH Vs. STATE OF PUNJAB	January 29, 2020
KULWANT Vs. STATE OF HARYANA AND ORS.	September 14, 2020
KULWANT SINGH Vs. STATE OF PUNJAB	September 16, 2020
KULWANT SINGH Vs. STATE OF PUNJAB	August 28, 2020
KULWANT SINGH Vs. STATE OF PUNJAB	March 3, 2020
KULWANT SINGH Vs. STATE OF PUNJAB	January 17, 2020
KULWANT SINGH Vs. STATE OF PUNJAB	July 15, 2020
KULWINDER KAUR Vs. STATE OF PUNJAB	February 18, 2020
KULWINDER KAUR Vs. STATE OF PUNJAB	August 28, 2020
KULWINDER KAUR Vs. STATE OF PUNJAB	November 5, 2020
KULWINDER KAUR Vs. SUKHPAL KAUR	February 4, 2020
KULWINDER SINGH Vs. STATE OF HARYANA	November 12, 2020
KULWINDER SINGH Vs. STATE OF PUNJAB	July 6, 2020
KULWINDER SINGH BHATTI Vs. NASEEB KAUR	May 27, 2020
KUMAR SAURABH AND ORS. Vs. STATE OF HARYANA AND ORS.	September 30, 2020
KURBAN Vs. STATE OF HARYANA	September 16, 2020
KUSAMJIT KAUR Vs. STATE OF PUNJAB	March 12, 2020
KUSHALPAL SINGH Vs. FORTIS HEALTCARE LIMITED	March 5, 2020
KUSUM Vs. STATE OF HARYANA	January 7, 2020
KUSUM LATA Vs. STATE OF HARYANA	July 17, 2020
KXXX Vs. STATE OF HARYANA	January 10, 2020
L.G. ELECTROICS INDIA PVT. LTD. Vs. UNION OF INDIA	August 26, 2020
LABH CHAND Vs. STATE OF HARYANA	September 9, 2020
LABH SINGH Vs. STATE OF HARYANA	November 5, 2020
LABH SINGH Vs. UNION OF INDIA	December 4, 2020
LACHHMAN DASS Vs. AMARJIT SINGH SAHNI AND ORS.	October 6, 2020
LACHHMAN SINGH Vs. SANSARI	February 14, 2020
LAKHAN Vs. STATE OF U.T., CHANDIGARH	June 17, 2020
LAKHMINDER Vs. STATE OF HARYANA	November 5, 2020
LAKHMINDER SINGH Vs. SUNRISE TRADING CO.	January 6, 2020
LAKHVIR SINGH Vs. STATE OF PUNJAB	September 2, 2020
LAKHWINDER KAUR Vs. STATE OF PUNJAB	February 26, 2020
LAKHWINDER SINGH Vs. STATE OF PUNJAB	October 26, 2020
LAKHWINDER SINGH Vs. STATE OF PUNJAB	August 10, 2020
LAKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB	February 17, 2020
LALIT Vs. STATE OF HARYANA	September 3, 2020
LALIT BANSAL Vs. STATE	February 24, 2020
LALIT MEHTA Vs. STATE OF HARYANA	December 1, 2020
LALITA DIXIT Vs. STATE OF HARYANA	November 3, 2020
LANDBASE INDIA LIMITED Vs. STATE OF HARYANA	January 10, 2020
LANDMARK APARTMENTS PVT. LIMITED Vs. ADVANCE INDIA PROJECTS LIMITED	December 23, 2020
LANDMARKS SIGN BOARD PRIVATE LIMITED Vs. STATE OF PUNJAB	September 23, 2020
LAXMAN SINGH NEGI Vs. STATE OF HARYANA	January 9, 2020
LAXMI ROY AND ANOTHER Vs. DEEPA	September 9, 2020
LEELU RAM Vs. STATE OF HARYANA	January 7, 2020
LEKHRAJ Vs. STATE OF HARYANA	November 25, 2020
LOTUS REALTECH PVT. LTD. Vs. STATE OF HARYANA	September 23, 2020
LOVELEEN SHARMA Vs. STATE OF PUNJAB	February 25, 2020
LOVEPREET SINGH @ LOVEJEET SINGH Vs. STATE OF PUNJAB	January 7, 2020
LOVEPREET SINGH @ LOVELY Vs. STATE OF PUNJAB	January 23, 2020
LT.COL.RETD.MANPARTAP SINGH Vs. MANVIRINDER SINGH	June 5, 2020
M.L.AGGARWAL HOSIERY PRIVATE LIMITED Vs. SHIVANI ENTERPRISES	January 30, 2020
M/S GALLOO NV Vs. COMMISSIONER OF CUSTOMS	November 4, 2020
M/S K.R.FEED MILLS Vs. BANK OF INDIA	May 7, 2020
M/S KRISHNA INDUSTRIES Vs. STATE OF HARYANA	May 28, 2020
M/S RCI INDUSTRIES & TECHNOLOGIES Vs. UNION OF INDIA	March 18, 2020
M/S SRAN RICE MILLS Vs. STATE OF PUNJAB	March 13, 2020
M/S. ABNASHI LEATHER STORE Vs. UNION OF INDIA	October 15, 2020
M/S. CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB	May 12, 2020
M/S.BHATIA TRADING COMPANY Vs. RAKESH KUMAR	February 4, 2020
MAAN SINGH Vs. CHHOTU RAM	March 9, 2020
MAANA Vs. STATE OF PUNJAB	February 24, 2020
MADAN Vs. STATE OF HARYANA	July 29, 2020
MADAN LAL BASSI Vs. COMMISSIONER OF INCOME TAX, LUDHIANA	February 13, 2020
MADHU Vs. RAJESH GUPTA	September 11, 2020
MADHU @ SHIVANGI Vs. STATE OF HARYANA	January 17, 2020
MAHABIR SINGH TANWAR Vs. STATE OF HARYANA	September 30, 2020
MAHANT JAGTAR SINGH Vs. SATE OF HARYANA	July 10, 2020
MAHANT TRAVENI DASS Vs. GENERAL PUBLIC	February 19, 2020
MAHARAJA RANJIT SINGH WAR MUSEUM SOCIETY Vs. COMMISSIONER OF INCOME TAX	March 20, 2020
MAHAVIR PRASAD Vs. MOHENDER SINGH	January 17, 2020
MAHENDER Vs. STATE OF HARYANA	July 22, 2020
MAHENDER Vs. STATE OF HARYANA	February 6, 2020
MAHENDER PAL NARANG Vs. CENTRAL BOARD OF DIRECT TAXES	February 19, 2020
MAHENDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.	October 13, 2020
MAHENDRA SINGH Vs. STATE OF HARYANA	November 2, 2020
MAHESH Vs. STATE OF HARYANA	December 15, 2020
MAHESH STEEL CORPORATION Vs. UNION OF INDIA	February 3, 2020
MAKHAN SINGH Vs. STATE OF PUNJAB	January 17, 2020
MAKSOOD Vs. STATE OF HARYANA	December 2, 2020
MALAK SINGH Vs. STATE OF HARYANA	May 11, 2020
MALKEET SINGH Vs. STATE OF HARYANA	June 16, 2020
MALKIAT SINGH Vs. STATE OF PUNJAB	March 13, 2020
MALKIAT SINGH Vs. STATE OF PUNJAB	June 19, 2020
MALWINDER SINGH Vs. MANINDER SINGH	March 6, 2020
MALWINDER SINGH Vs. STATE OF PUNJAB	January 7, 2020
MAMTA Vs. STATE OF PUNJAB	January 13, 2020
MAMTA RANI Vs. STATE OF PUNJAB	June 15, 2020
MAMTA SHARMA Vs. ADDITIONAL DEPUTY COMMISSIONER CUM MAINTENANCE TRIBUNAL AND ORS.	November 5, 2020
MAN SINGH Vs. HARPYARI(SINCE DECEASED)	February 17, 2020
MANDEEP Vs. NEW INDIA ASSURANCE COMPANY LTD.	March 2, 2020
MANDEEP Vs. STATE OF HARYANA	November 2, 2020
MANDEEP DHILLON ALIAS MANDEEP KAUR Vs. STATE OF PUNJAB	December 11, 2020
MANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.	November 3, 2020
MANDEEP KAUR Vs. STATE OF PUNJAB & ORS	December 13, 2020
MANDEEP SINGH Vs. STATE OF PUNJAB	May 21, 2020
MANDEEP SINGH Vs. STATE OF PUNJAB	January 14, 2020
MANDEEP SINGH Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT	February 13, 2020
MANDEEP SINGH Vs. STATE OF PUNJAB	February 27, 2020
MANGA Vs. RANI	March 12, 2020
MANGA @ MANGA SINGH Vs. STATE OF PUNJAB	August 26, 2020
MANGA MANN Vs. STATE OF PUNJAB	May 21, 2020
MANGA SINGH Vs. STATE OF PUNJAB	November 3, 2020
MANGAL Vs. KAILASH CHANDER AND ORS.	July 31, 2020
MANGAL SINGH Vs. STATE OF PUNJAB	December 15, 2020
MANGAT RAM Vs. STATE OF HARYANA	February 20, 2020
MANGAT RAM @ MANGA Vs. STATE OF HARYANA	December 2, 2020
MANGE RAM Vs. STATE OF HARYANA	March 4, 2020
MANGE RAM Vs. STATE OF HARYANA	July 15, 2020
MANGTU Vs. JOGI RAM	March 4, 2020
MANI Vs. STATE OF PUNJAB	September 14, 2020
MANINDER SINGH PATWARI Vs. STATE OF PUNJAB	March 4, 2020
MANISH Vs. STATE OF HARYANA	January 14, 2020
MANISH KUMAR Vs. STATE OF HARYANA	November 10, 2020
MANISH MADAN Vs. STATE OF HARYANA	May 13, 2020
MANJEET Vs. STATE OF HARYANA	March 12, 2020
MANJEET KAUR Vs. STATE OF PUNJAB	February 14, 2020
MANJEET SINGH Vs. STATE OF HARYANA	August 28, 2020
MANJIT Vs. STATE OF HARYANA	October 12, 2020
MANJIT AND ORS. Vs. STATE OF PUNJAB	September 3, 2020
MANJIT KAUR Vs. STATE OF PUNJAB	January 30, 2020
MANJIT KUMAR Vs. STATE OF PUNJAB	February 20, 2020
MANJIT SINGH Vs. STATE OF PUNJAB	January 8, 2020
MANJIT SINGH Vs. MANJIT SINGH	January 10, 2020
MANJIT SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION	August 26, 2020
MANJIT SINGH Vs. STATE OF PUNJAB	September 22, 2020
MANJIT SINGH Vs. SURJIT SINGH	February 3, 2020
MANJIT SINGH KHERA Vs. ONKAR SINGH	January 8, 2020
MANJIT SINGH KHERA Vs. HARJEET KAUR	January 8, 2020
MANJU Vs. STATE OF HARYANA	January 13, 2020
MANMOHAN SINGH Vs. STATE OF PUNJAB	August 19, 2020
MANNU ALIAS YASH Vs. STATE OF HARYANA	February 19, 2020
MANOHAR LAL Vs. JAGJIT SINGH (NAYA)	January 8, 2020
MANOHAR LAL Vs. STATE OF PUNJAB	January 29, 2020
MANOHAR SINGH Vs. STATE OF PUNJAB	January 31, 2020
MANOJ KARWASARA Vs. PARHLAD SONI	February 17, 2020
MANOJ KUMAR Vs. STATE OF HARYANA	February 5, 2020
MANOJ KUMAR Vs. PIARA SINGH	July 1, 2020
MANOJ KUMAR Vs. UNITED INDIA INSURANCE	February 11, 2020
MANOJ KUMAR ANAND Vs. STATE OF PUNJAB	March 16, 2020
MANOJ KUMAR KAUSHIK Vs. STATE OF HARYANA AND ANOTHER	November 11, 2020
MANOJ KUMAR KINHA Vs. JAGJIT SINGH (NAYA)	January 8, 2020
MANOJ SAINI Vs. STATE OF HARYANA	August 20, 2020
MANOJ SONI Vs. STATE OF HARYANA	February 26, 2020
MANPREET @ NANU Vs. STATE OF HARYANA	September 4, 2020
MANPREET KAUR Vs. BALRAJ SINGH	March 6, 2020
MANPREET KAUR Vs. STATE OF PUNJAB	March 6, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	May 27, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	March 13, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	June 19, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	January 7, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	October 16, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	March 20, 2020
MANPREET SINGH Vs. STATE OF PUNJAB	January 28, 2020
MANSA CENTRAL COOPERATIVE BANK LTD Vs. STATE OF PUNJAB	February 11, 2020
MANVEER KAUR Vs. STATE OF PUNJAB	August 13, 2020
MARKET COMMITTEE PATIALA Vs. KAKA RAM & SONS	January 10, 2020
MARUTI SUZUKI INDIA LIMITED Vs. LAL CHAND	March 4, 2020
MARUTI SUZUKI INDIA LTD. Vs. INDERJEET KUMAR AND ORS.	September 3, 2020
MARYOOR KHURANA Vs. BALWINDER KAUR	February 28, 2020
MASTER BHOLU Vs. STATE OF HARYANA	June 30, 2020
MAYA RAM Vs. STATE OF HARYANA	January 16, 2020
MEENA YADAV Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	November 9, 2020
MEENAKSHI Vs. KAPIL	January 14, 2020
MEERA DEVI Vs. RAKESH KUMAR	January 30, 2020
MEERA JINDAL Vs. NAVEEN JINDAL	December 23, 2020
MEERA JINDAL Vs. NAVEEN JINDAL	December 23, 2020
MEHAR SINGH Vs. GEM EDUCATION SOLUTIONS INDIA PRIVATE LIMITED	December 8, 2020
MEHRA SHAWLS Vs. VIJAY KUMAR REHLAN	January 13, 2020
MELO Vs. STATE OF PUNJAB	February 6, 2020
MILKHA SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, HISAR	January 21, 2020
MILKHI RAM BHAGWAN DASS Vs. DISTRICT MAGISTRATE	December 23, 2020
MINAKSHI @ GUDDAL Vs. PINKU @ VINOD KUMAR	September 18, 2020
MIR SINGH Vs. STATE OF HARYANA	May 29, 2020
MOHAMMAD ANAS @ RASHID Vs. STATE OF HARYANA	September 4, 2020
MOHAMMAD MUNIR Vs. STATE OF PUNJAB	November 23, 2020
MOHAMMAD SALIM Vs. STATE OF PUNJAB	May 21, 2020
MOHAN LAL Vs. SOM NATH	November 5, 2020
MOHAN LAL RAVAT Vs. STATE OF PUNJAB	January 22, 2020
MOHAN SINGH Vs. GURDEEP SINGH	January 14, 2020
MOHAN SINGH Vs. STATE OF PUNJAB	September 10, 2020
MOHAN VIKRAM SINGH Vs. RAJ SINGH	January 17, 2020
MOHD ASHRAF MIR Vs. CBI CHANDIGARH	August 20, 2020
MOHD. HUSSAIN Vs. STATE OF HARYANA	February 10, 2020
MOHD. ISRAIL Vs. STATE OF HARYANA	January 7, 2020
MOHD.IQBAL Vs. SHERLA	February 17, 2020
MOHIKHARAB Vs. STATE OF HARYANA	February 4, 2020
MOHIN KHAN Vs. STATE OF HARYANA	September 2, 2020
MOHINDER SINGH Vs. STATE OF HARYANA	January 31, 2020
MOHINDER SINGH TANWAR Vs. KSHATRIYA SABHA, KURUKSHETRA	July 22, 2020
MOHINI GARG Vs. STATE OF PUNJAB	January 6, 2020
MOHIT ALIAS RONALDO Vs. STATE OF HARYANA	September 15, 2020
MOHIT DHAWAN Vs. U.T.CHANDIGARH	November 26, 2020
MOHIT GOYAL Vs. STATE OF PUNJAB	March 16, 2020
MOHIT SHARMA Vs. STATE OF HARYANA	September 4, 2020
MOHIT SHARMA Vs. STATE OF HARYANA	November 6, 2020
MOHIT VERMA Vs. PUNJAB NATIONAL BANK	December 1, 2020
MOHIT VIJ Vs. PAWAN KUMAR	February 10, 2020
MOHKAM SINGH Vs. STATE OF PUNJAB	February 5, 2020
MONIKA AND ANOTHER Vs. RAJESH SHARMA AND ANOTHER	March 19, 2020
MONIKA BAWA Vs. STATE OF PUNJAB	April 24, 2020
MONIKA RANI Vs. STATE OF PUNJAB	February 7, 2020
MONU AND ORS Vs. STATE OF PUNJAB	March 2, 2020
MOOL CHAND Vs. STATE OF HARYANA	February 12, 2020
MOSIM Vs. STATE OF HARYANA	October 16, 2020
MUBARIK Vs. STATE OF HARYANA	August 10, 2020
MUBEEN FAROOQI Vs. STATE OF PUNJAB	May 22, 2020
MUKESH Vs. STATE OF HARYANA	January 23, 2020
MUKESH SHARMA Vs. STATE OF HARYANA	November 25, 2020
MUKESH YADAV Vs. YADVENDER SINGH	February 19, 2020
MUKHTIAR KAUR Vs. STATE OF PUNJAB AND ORS.	January 23, 2020
MUKHTIAR SINGH Vs. STATE OF PUNJAB	March 17, 2020
MUKHTIAR SINGH Vs. STATE OF HARYANA	September 9, 2020
MUNESH LAMBA Vs. STATE OF HARYANA	June 2, 2020
MUNI LAL Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD	February 25, 2020
MUNICIPAL CORPORATION Vs. ROSHINI	July 29, 2020
MUNICIPAL CORPORATION, GURGAON Vs. RATTAN LAL	March 4, 2020
MUNICIPAL CORPORATION, GURUGRAM Vs. SURESH KUMAR AND ORS.	February 12, 2020
MUNISH KUMAR Vs. STATE OF PUNJAB	June 23, 2020
MUNNI DEVI Vs. STATE OF HARYANA	March 18, 2020
MURTI Vs. STATE OF HARYANA	March 5, 2020
MUSTAQ Vs. STATE OF PUNJAB	May 21, 2020
MUSTKIM Vs. STATE OF HARYANA	September 1, 2020
NACHATTAR SINGH Vs. STATE OF PUNJAB	January 16, 2020
NACHHATAR SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB	November 26, 2020
NACHHATTAR SINGH Vs. CHARANJIT SINGH	June 30, 2020
NACHHATTAR SINGH Vs. STATE OF PUNJAB	March 4, 2020
NACHHATTAR SINGH Vs. STATE OF PUNJAB	October 1, 2020
NAGA ESTATE & DEVELOPERS PVT.LTD Vs. MAHIPAL	February 19, 2020
NAGINA JUDGE Vs. PURSHOTAM SINGLA	March 12, 2020
NAGINDER SINGH Vs. GENERAL PUBLIC	January 6, 2020
NAHAR SINGH @ ANAR SINGH Vs. STATE OF PUNJAB	January 28, 2020
NAHAR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME TAX	May 20, 2020
NAIB SINGH Vs. FINANCIAL COMMISSIONER HARYANA	February 27, 2020
NAMAN Vs. STATE OF HARYANA	September 14, 2020
NAME OF MINOR VICTIM WITHHELD, THROUGH HER NATURAL GUARDIANS/PARENTS Vs. STATE OF HARYANA	August 26, 2020
NANAK DASS Vs. STATE OF PUNJAB	January 13, 2020
NANAK SINGH Vs. STATE OF PUNJAB	February 11, 2020
NANHA Vs. STATE OF HARYANA	October 12, 2020
NARAIN BAI Vs. SWARANJIT KAUR	February 28, 2020
NARDEEP SINGH Vs. STATE OF PUNJAB	March 12, 2020
NARDEV SINGH Vs. BALWANT KAUR	January 9, 2020
NARENDER Vs. STATE OF HARYANA	June 5, 2020
NARENDER KUMAR Vs. STATE OF H61RYANA	February 5, 2020
NARENDER KUMAR Vs. STATE OF HARYANA	October 12, 2020
NARENDER SINGH Vs. STATE OF HARYANA	June 23, 2020
NARENDER SINGH Vs. STATE OF HARYANA	June 26, 2020
NARENDER SINGH Vs. STATE OF PUNJAB	January 22, 2020
NARESH Vs. STATE OF HARYANA	July 1, 2020
NARESH KUMAR Vs. STATE OF HARYANA	February 12, 2020
NARESH KUMAR Vs. HARYANA STATE WAREHOUSING CORPORATION	December 2, 2020
NARESH KUMAR Vs. STATE OF HARYANA	December 16, 2020
NARESH KUMAR Vs. CHARANPREET KAUR	May 27, 2020
NARESH KUMAR Vs. INDIAN OIL CORPORATION	July 10, 2020
NARESH KUMAR Vs. REGIONAL PASSPORT OFFICER	September 4, 2020
NARESH KUMAR MEHTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 18, 2020
NARESH KUMAR NASA Vs. STATE OF HARYANA	January 13, 2020
NARESH KUMAR SHARMA Vs. STATE OF HARYANA	October 13, 2020
NARINDER KUMAR Vs. STATE OF HARYANA	March 16, 2020
NARINDER KUMAR Vs. STATE OF PUNJAB	January 15, 2020
NARINDER PAUL SINGH Vs. STATE OF PUNJAB	October 16, 2020
NARINDER SINGH Vs. SWARAM SINGH	February 26, 2020
NARINDER SINGH @ BABLI Vs. STATE OF PUNJAB	September 2, 2020
NARVAIL SINGH Vs. DIRECTOR, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB	January 8, 2020
NASEEB SINGH Vs. STATE OF PUNJAB	October 14, 2020
NASEEM Vs. STATE OF HARYANA	February 27, 2020
NASIB SINGH AND OTHERS Vs. STATE OF HARYANA	March 18, 2020
NASIM Vs. STATE OF HARYANA	January 20, 2020
NATIONAL INSURANCE CO. LTD. Vs. JANKI DEVI	January 31, 2020
NATIONAL INSURANCE CO. LTD. Vs. SUSHILA DEVI	January 9, 2020
NATIONAL INSURANCE CO. LTD. Vs. POOJA	February 20, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. AMIT KUMAR	January 16, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. AMARJIT SINGH	March 20, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLESH KUMARI	March 5, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. BHUPENDER	January 8, 2020
NATIONALINSURANCE CO. LTD. Vs. RAJ RANI	February 20, 2020
NATWAR LAL DAS Vs. STATE OF HARYANA	April 17, 2020
NAVDEEP KAUR Vs. GURCHARAN KAUR	March 3, 2020
NAVDEEP SINGH Vs. STATE OF HARYANA	November 5, 2020
NAVDEEP SINGH Vs. STATE OF PUNJAB	July 14, 2020
NAVDEEP SINGH @ LALLU Vs. STATE OF PUNJAB	February 13, 2020
NAVEEN Vs. STATE OF HARYANA	July 17, 2020
NAVEEN Vs. STATE OF HARYANA	March 2, 2020
NAVEEN ALIAS MONU Vs. STATE OF HARYANA	March 2, 2020
NAVEEN BECTOR Vs. RAMA DEVI	February 26, 2020
NAVEEN GUPTA Vs. ASHOK RAY	January 13, 2020
NAVEEN KUMAR Vs. UNION TERRITORY	July 30, 2020
NAVEEN SHEGAL Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH	January 13, 2020
NAVJOT SINGH @ JOYTI @ JOT Vs. STATE OF PUNJAB	September 14, 2020
NAVJOT SINGH @ ROCKY Vs. STATE OF PUNJAB	February 18, 2020
NAVNEET JHAMB Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 2020
NAWAL SINGH Vs. KAILASH AND ORS.	October 13, 2020
NEELAM Vs. STATE OF HARYANA	September 14, 2020
NEELAM RANI Vs. STATE OF PUNJAB	December 21, 2020
NEERAJ JOSHI Vs. STATE OF PUNJAB	February 20, 2020
NEERAJ MASIH Vs. STATE OF PUNJAB AND ORS.	October 15, 2020
NEERU GUPTA Vs. AJAY DHAWAN	March 18, 2020
NEERU SAINI Vs. USHA	March 4, 2020
NEETU KUKAR Vs. UNION OF INDIA	February 28, 2020
NEETU SHARMA Vs. STATE OF HARYANA	September 21, 2020
NEHA Vs. STATE OF HARYANA	June 1, 2020
NEHA BHAGOTRA Vs. STATE OF PUNJAB	March 5, 2020
NEW INDIA ASSURANCE CO. LTD Vs. RAMESH KANTA SHARMA	February 24, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITA DEVI	February 17, 2020
NEW INDIA ASSURANCE COMPANY LTD Vs. HARI AGRO INDUSTRIES	October 28, 2020
NEW MALWA BUS SERVICE Vs. STATE OF PUNJAB	September 10, 2020
NEW SHAKTI RICE MILL Vs. FOOD CORPORATION OF INDIA	November 3, 2020
NEW SHIV GANGE TIMBER Vs. UTTAM ASSOCIATES	February 17, 2020
NEWAGE EDUCATION & WELFARE SOCIETY Vs. SRS RESIDENCY RESIDENT WELFARE ASSOCIATION	January 28, 2020
NIHAL @ NIHAL SINGH Vs. ASMER SINGH	January 6, 2020
NIKHIL NAGPAL Vs. PRATIBHA SHARMA AND ORS.	November 4, 2020
NIMRAT GUJRAL Vs. STATE OF UNION TERRITORY U.T.	January 27, 2020
NINDI ALIAS AKASH Vs. STATE OF U.T.	November 5, 2020
NIPPY GARG Vs. STATE OF PUNJAB	February 5, 2020
NIPUN SHARMA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH	August 14, 2020
NIRAJ KUMAR Vs. STATE OF HARYANA	September 14, 2020
NIRBHAI SINGH Vs. GURPREET SINGH	March 16, 2020
NIRMAL KUMAR DHIR Vs. STATE OF PUNJAB	February 19, 2020
NIRMAL SINGH Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LIMITED	January 29, 2020
NIRMALA DEVI Vs. STATE OF HARYANA	March 18, 2020
NIRMALA GOLLEN Vs. DAVENDER GOLLEN	January 9, 2020
NIRMALA RANI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM	January 20, 2020
NISHA Vs. AMARVEER YADAV	January 15, 2020
NISHA Vs. AZAD SINGH	February 12, 2020
NISHAN SINGH Vs. STATE OF PUNJAB	February 10, 2020
NISHANT KUMAR ALIAS NAVEEN Vs. STATE OF HARYANA	November 2, 2020
NISHU RANI Vs. ANGREJ SINGH	February 25, 2020
NITESH PAL SINGH Vs. STATE OF PUNJAB	November 5, 2020
NITESH SOOD Vs. STATE OF PUNJAB	August 11, 2020
NITIN Vs. STATE OF HARYANA	February 5, 2020
NITIN Vs. STATE OF HARYANA	September 7, 2020
NITIN Vs. STATE OF HARYANA	January 17, 2020
NOBEL MALIK Vs. HANUMANT KUMAR	November 24, 2020
NORTH AGRO INDUSTRIES PRIVATE LIMITED, DISTRICT SANGRUR Vs. DISTRICT MAGISTRATE, SANGRUR	December 17, 2020
OM PARKASH Vs. STATE OF HARYANA	February 19, 2020
OM PARKASH Vs. STATE OF HARYANA	July 27, 2020
OM PARKASH Vs. RAM KUMAR	January 20, 2020
OM PARKASH Vs. SOM NATH	February 24, 2020
OM PARKASH Vs. STATE OF HARYANA	July 10, 2020
OM PARKASH Vs. NIRANJAN KUMAR	May 21, 2020
OM PARKASH Vs. HARYANA STATE AGRICULTURE MARKETING BOARD	March 12, 2020
OM PARKASH ALIAS KALA Vs. STATE OF HARYANA	March 2, 2020
OM PARKASH CHHABRA Vs. CHAND PARKASH CHHABRA	February 26, 2020
OM PARKASH PARIHAR Vs. STATE OF HARYANA	March 18, 2020
OM PATI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM	May 29, 2020
OM PRAKASH Vs. SATPAL SINGH	February 24, 2020
OMKAR Vs. STATE OF U T CHANDIGARH	October 12, 2020
ORIENTAL INSURANCE CO. LTD Vs. KAMAL AGENCIES	January 20, 2020
ORIENTAL INSURANCE CO. LTD Vs. VIPANJIT KAUR	February 10, 2020
ORO MARC Vs. STATE OF PUNJAB	September 25, 2020
P.D. LAKHANI Vs. UNITED BANK OF INDIA	February 7, 2020
P.P. ROLLING MILLS MANUFACTURING PVT. LTD. Vs. SANJAY UPADHAYAY	March 16, 2020
PADAM SINGH YADAV Vs. STATE OF HARYANA	November 26, 2020
PAL SINGH Vs. STATE OF PUNJAB	January 29, 2020
PALA RAM Vs. SURESH KUMAR	January 20, 2020
PALWINDER SINGH Vs. STATE OF PUNJAB	November 4, 2020
PANJAB UNIVERSITY Vs. MUNISH PAL SINGH	August 28, 2020
PANKAJ Vs. STATE OF HARYANA	May 21, 2020
PANKAJ Vs. STATE OF HARYANA	May 19, 2020
PANKAJ BANSAL Vs. STATE OF PUNJAB	August 21, 2020
PANKAJ KUMAR Vs. STATE OF HARYANA	October 13, 2020
PAPPU SINGH Vs. NARINDER SINGH	March 3, 2020
PARADOR DEVELOPERS (AMRITSAR) PRIVATE LIMITED Vs. REAL ESTATE REGULATORY AUTHORITY, PUNJAB	November 27, 2020
PARAMJEET KAUR Vs. STATE OF HARYANA	August 4, 2020
PARAMJEET KAUR Vs. STATE OF PUNJAB	July 17, 2020
PARAMJEET SINGH Vs. STATE OF PUNJAB	June 5, 2020
PARAMJEET SINGH Vs. STATE OF PUNJAB	January 8, 2020
PARAMJIT KAUR Vs. STATE OF PUNJAB	November 24, 2020
PARAMJIT KAUR Vs. STATE OF PUNJAB	February 19, 2020
PARAMJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.	July 20, 2020
PARAMJIT SINGH Vs. STATE OF PUNJAB	September 22, 2020
PARAMJIT SINGH Vs. STATE OF PUNJAB	January 27, 2020
PARAMJIT SINGH BHEORA Vs. STATE	February 6, 2020
PARAMPREET KAUR Vs. STATE OF PUNJAB	September 1, 2020
PARAS FOODS Vs. STATE OF HARYANA	December 16, 2020
PARBA SINGH Vs. STATE OF PUNJAB	October 12, 2020
PARBHAT KHANNA Vs. STATE OF PUNJAB	February 11, 2020
PARDEEP Vs. STATE OF HARYANA	November 6, 2020
PARDEEP Vs. STATE OF HARYANA	May 27, 2020
PARDEEP Vs. STATE OF HARYANA	October 12, 2020
PARDEEP Vs. STATE OF HARYANA	September 4, 2020
PARDEEP KUMAR Vs. RAJESH KUMAR	May 11, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA	February 19, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA	March 5, 2020
PARDEEP KUMAR Vs. STATE OF HARYANA	May 14, 2020
PARDEEP KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 17, 2020
PARDEEP SINGH Vs. STATE OF PUNJAB	February 5, 2020
PARDEEP SINGH Vs. STATE OF PUNJAB	November 12, 2020
PARMESHWARI DEVI Vs. STATE OF PUNJAB	December 8, 2020
PARMILA Vs. STATE OF HARYANA	September 29, 2020
PARMILA Vs. STATE OF HARYANA	October 19, 2020
PARMINDER KATARIYA Vs. STATE OF HARYANA	February 7, 2020
PARMINDER KAUR BRAR Vs. STATE OF PUNJAB	April 17, 2020
PARMINDER SINGH Vs. STATE OF HARYANA	October 5, 2020
PARMINDER SINGH Vs. NEW INDIA INSURANCE CO. LTD	January 27, 2020
PARMINDER SINGH Vs. VARINDER SINGH	February 27, 2020
PARMINDER SINGH AND ANOTHER Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER	July 10, 2020
PARMINDER SINGH BARIANA Vs. STATE OF PUNJAB	February 7, 2020
PARMOD KUMAR JAIN Vs. RAMESH MEHTO	January 24, 2020
PARNEET KAUR Vs. STATE OF PUNJAB	October 6, 2020
PARSHANT BHARDWAJ Vs. STATE OF HARYANA	September 21, 2020
PARVEEN Vs. STATE OF HARYANA	November 12, 2020
PARVEEN Vs. STATE OF HARYANA	February 25, 2020
PARVEEN BALI Vs. STATE OF PUNJAB	December 3, 2020
PARVEEN KUMAR VERMA Vs. CHAIRMAN STATE BANK OF INDIA	March 16, 2020
PARVEEN LAKRA Vs. STATE OF HARYANA	August 10, 2020
PARVEEN LATA Vs. STATE OF PUNJAB	January 7, 2020
PARVESH Vs. STATE OF HARYANA	October 19, 2020
PARVESH KUMAR Vs. STATE OF HARYANA	January 24, 2020
PARVESH KUMAR & CO. Vs. STATE OF HARYANA	January 24, 2020
PARVESH MITTAL Vs. STATE OF PUNJAB	December 1, 2020
PARVESH SEHGAL Vs. PUNJAB NATIONAL BANK	March 18, 2020
PARWINDER SINGH ALIAS PINDHI Vs. STATE OF PUNJAB	January 23, 2020
PARWINDER SINGH CHAUHAN Vs. STATE OF PUNJAB	August 4, 2020
PAUL @ PAL MASIH Vs. STATE OF PUNJAB & OTHERS	March 18, 2020
PAWAN Vs. PRESIDING OFFICER	February 3, 2020
PAWAN BANSAL Vs. STATE OF HARYANA	June 2, 2020
PAWAN KUMAR Vs. DISTRICT RED CROSS SOCIETY AND ORS.	March 17, 2020
PAWAN KUMAR Vs. STATE OF HARYANA	April 3, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB	January 20, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB	August 19, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB	March 5, 2020
PAWAN KUMAR Vs. KAMAL GOEL	February 25, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB	February 5, 2020
PAWAN KUMAR Vs. STATE OF PUNJAB	September 7, 2020
PAWAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.	August 27, 2020
PHOOL SINGH Vs. STATE OF HARYANA	February 13, 2020
PIARA SINGH Vs. SAUDAGAR SINGH	May 21, 2020
PIARA SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES PUNJAB	February 17, 2020
PINDERPAL SINGH Vs. STATE OF PUNJAB	May 21, 2020
PINKI KAUR Vs. STATE OF PUNJAB	July 15, 2020
PINKY SINGH Vs. STATE OF PUNJAB	February 24, 2020
PIYUSH INFRASTRUCTURE PVT. LTD. AND ORS. Vs. SHYAM LAL	July 27, 2020
PIYUSH KUMAR Vs. STATE OF HARYANA	January 20, 2020
POOJA Vs. SUNNY DESHWAL	February 17, 2020
POOJA COURIER Vs. COMMISSIONER EMPLOYEES COMPENSATION	March 4, 2020
POOJA RANI AND ORS. Vs. KAMAL KUMAR TARNAICH AND ORS.	November 9, 2020
POOJA SACHDEVA Vs. HARYANA VIDHAN SABHA	May 19, 2020
POONAM Vs. STATE OF HARYANA	May 7, 2020
POONAM AND ORS Vs. RAMESH KUMAR AND ORS	March 2, 2020
POONAM GODARA Vs. STATE OF HARYANA	November 12, 2020
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. ARUN KUMAR JAIN AND OTHERS	August 19, 2020
PR COMMISSIONER OF INCOME TAX-2 Vs. SWARAJ ENGINES LTD	February 3, 2020
PR. COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. SUKHWANT SINGH	February 20, 2020
PRABHJOT SINGH Vs. STATE OF PUNJAB	January 17, 2020
PRABJOT SINGH VIRK Vs. STATE OF HARYANA	September 16, 2020
PRAHLAD SINGH Vs. STATE OF HARYANA	January 8, 2020
PRANAV ANSAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER, PUNJAB	August 13, 2020
PREET KHETI SEWA CENTER Vs. STATE OF PUNJAB	March 18, 2020
PREET SINGH @ MANPREET SINGH Vs. STATE OF PUNJAB	January 23, 2020
PREETI Vs. STATE OF HARYANA	October 16, 2020
PREETI Vs. STATE OF HARYANA	October 12, 2020
PREETI MALA Vs. DINESH	February 26, 2020
PREM Vs. MANINDER KAUR KWATRA	October 26, 2020
PREM CHAND Vs. THE FINANCIAL COMMISSIONER, COOPERATIVE DEPARTMENT, PUNJAB AND ORS.	January 31, 2020
PREM CHAND Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND ORS.	January 15, 2020
PREM KUMAR Vs. STATE OF HARYANA	September 16, 2020
PREM SINGH Vs. STATE OF HARYANA	January 27, 2020
PREM SINGH Vs. SUCHA SINGH	January 9, 2020
PRINCE AND ORS. Vs. STATE OF PUNJAB AND ORS.	January 27, 2020
PRINCE PAL SINGH Vs. STATE OF HARYANA	December 8, 2020
PRINCIPAL COMMISSIONER Vs. RAJ KISHAN AND CO.	March 12, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA Vs. AMRAVATI INFRASTRUCTURES DEVELOPERS PVT. LTD.	February 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD Vs. PIYUSH COLONIZERS LTD.	February 10, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. PUNJAB POLICE HOUSING CORPORATION LTD.	February 3, 2020
PRIT PAL SINGH Vs. STATE OF PUNJAB	February 3, 2020
PRITAM SINGH Vs. STATE OF PUNJAB	February 6, 2020
PRITHVI RAJ Vs. STATE OF HARYANA	June 19, 2020
PRITHVI SINGH @ SOMA Vs. STATE OF HARYANA	September 16, 2020
PRITPAL SINGH Vs. STATE OF PUNJAB	January 22, 2020
PRIYA Vs. STATE OF PUNJAB	December 18, 2020
PRIYA GUPTA @ PARIBANO Vs. STATE OF PUNJAB	January 1, 2020
PRIYAPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 23, 2020
PROMILA SHARMA Vs. STATE OF PUNJAB	December 11, 2020
PS IT ZONE Vs. RASHI PERIPHERALS PVT. LTD.	January 29, 2020
PT. BHAGWAT DAYAL SHARMA PGIMS Vs. DR.GAURAV	November 16, 2020
PUNJAB NATIONAL BANK CIRCLE OFFICE LUDHIANA Vs. UNION OF INDIA	November 24, 2020
PUNJAB NATIONAL BANK CIRCLE OFFICE LUDHIANA AND ORS. Vs. UNION OF INDIA AND ORS.	November 24, 2020
PUNJAB SCHOOL EDUCATION BOARD Vs. AVTAR SINGH	January 14, 2020
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. GURINDER SINGH	February 12, 2020
PUNJAB STATE Vs. G.H.ASSOCIATES	January 23, 2020
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. RAMAN RICE MILLS	March 6, 2020
PUNJAB STATE CO-OPERATIVE SUPPLY Vs. SH.SUBASH GAKHAR	November 24, 2020
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	March 16, 2020
PUNJAB STATE POWER CORPORATION LIMITED Vs. S.KAPUR SINGH	February 18, 2020
PUNJAB STATE WAREHOUSING CORPORATION Vs. B. K. CHADHA	September 15, 2020
PUNJAB WAQF BOARD Vs. PARDEEP SINGH	March 13, 2020
PURAN CHAND Vs. STATE OF PUNJAB	September 2, 2020
PUSHPINDER KAUR Vs. STATE OF PUNJAB	October 12, 2020
QIMTI LAL JAIN Vs. POWER UTILITY COMPANY LTD.	February 3, 2020
R.B.S. CHAHAL Vs. ANIL KUMAR GULATI	March 4, 2020
R.C. RAJPUT Vs. UNION BANK OF INDIA AND ORS.	January 27, 2020
R.K.YADAV Vs. DHARAMRAJ	February 5, 2020
R.L. JAIN Vs. STATE OF HARYANA	January 27, 2020
RABI BARIHA @ RAJA Vs. STATE OF HARYANA	September 9, 2020
RACHHPAL SINGH Vs. STATE OF PUNJAB	March 3, 2020
RADHA RANI Vs. MAHADEEP SINGH	January 23, 2020
RAGHAV WOOLLEN MILLS PVT. LTD. Vs. UNION OF INDIA	January 7, 2020
RAGHBINDER SINGH Vs. STATE OF PUNJAB	March 18, 2020
RAGHBIR SINGH @ LUCKY Vs. STATE OF PUNJAB	October 1, 2020
RAGHUBIND PASWAN Vs. UNION OF INDIA	September 30, 2020
RAGHUBIR SINGH Vs. STATE OF PUNJAB	March 16, 2020
RAHUL Vs. STATE OF HARYANA	February 17, 2020
RAHUL Vs. STATE OF HARYANA	December 11, 2020
RAHUL Vs. STATE OF HARYANA	August 31, 2020
RAHUL Vs. STATE OF HARYANA	November 6, 2020
RAHUL BADHGUJJAR Vs. STATE OF PUNJAB	September 1, 2020
RAHUL BHARDWAJ Vs. DIRECTOR OF REVENUE INTELLIGENCE	September 1, 2020
RAHUL KUMAR Vs. STATE OF HARYANA	July 17, 2020
RAHUL MAHAJAN. Vs. SARJU GUPTA	January 9, 2020
RAJ KUMAR Vs. STATE OF PUNJAB	June 15, 2020
RAJ KUMAR Vs. STATE OF PUNJAB	March 4, 2020
RAJ KUMAR Vs. RITU	February 25, 2020
RAJ KUMAR Vs. INDERJEET	December 15, 2020
RAJ KUMAR @ BITTU Vs. STATE OF HARYANA	May 12, 2020
RAJ KUMAR BANSAL Vs. STATE OF PUNJAB	January 9, 2020
RAJ KUMAR BHATIA Vs. CENTRAL BUREAU OF INVESTIGATION	February 19, 2020
RAJ KUMAR SAINI Vs. SANT KANWAR	December 2, 2020
RAJ KUMAR SHARMA Vs. STATE OF HARYANA	May 27, 2020
RAJ KUMARI KAPOOR AND ORS. Vs. SHASHI NARULA	October 15, 2020
RAJ PAL AGGARWAL Vs. VINOD GUPTA	January 27, 2020
RAJ RANI Vs. STATE OF HARYANA	April 21, 2020
RAJ RANI Vs. MADAN LAL AND ORS.	October 14, 2020
RAJA SINGH Vs. STATE OF PUNJAB	March 4, 2020
RAJAN SHARMA Vs. U.T. OF CHANDIGARH	February 4, 2020
RAJAN SHARMA Vs. STATE OF U. T. CHANDIGARH	December 22, 2020
RAJAT GUPTA Vs. STATE OF HARYANA	October 12, 2020
RAJBIR PARKASH Vs. UNION OF INDIA	January 8, 2020
RAJBIR SINGH Vs. STATE OF PUNJAB	March 2, 2020
RAJBIR SINGH Vs. STATE OF HARYANA	October 7, 2020
RAJEEV CHUGH Vs. STATE OF PUNJAB	October 8, 2020
RAJEEV KUMAR Vs. STATE OF HARYANA	October 13, 2020
RAJEEV KUMAR Vs. STATE OF PUNJAB	July 10, 2020
RAJEEV KUMAR @ RAJIV KUMAR Vs. STATE OF HARYANA	January 28, 2020
RAJENDER Vs. LALIT KUMAR	July 2, 2020
RAJENDER GUPTA Vs. STATE OF HARYANA	September 4, 2020
RAJENDER KUMAR Vs. STATE OF HARYANA	January 31, 2020
RAJENDER KUMAR Vs. STATE OF HARYANA	March 20, 2020
RAJENDER PRASAD AGGARWAL Vs. UNION OF INDIA	February 10, 2020
RAJENDER SINGH YADAV Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED	March 2, 2020
RAJENDRA SINGH Vs. STATE OF HARYANA	May 22, 2020
RAJESH Vs. JAI NARAIN	February 25, 2020
RAJESH Vs. STATE OF HARYANA	March 5, 2020
RAJESH Vs. STATE OF HARYANA	November 26, 2020
RAJESH Vs. STATE OF HARYANA	February 25, 2020
RAJESH ARORA Vs. SONIA ARORA	March 5, 2020
RAJESH DEVI Vs. ANIL KUMAR	March 19, 2020
RAJESH DEVI Vs. SATBIR	January 20, 2020
RAJESH KUMAR Vs. VANDANA	January 8, 2020
RAJESH KUMAR Vs. MOHAN LAL	May 12, 2020
RAJESH NAGPAL Vs. STATE OF HARYANA	December 2, 2020
RAJESH RANA Vs. BABU RAM	March 16, 2020
RAJESHWAR KUMAR KHANNA Vs. RAKJESH KHANNA	February 4, 2020
RAJINDER BASSI Vs. STATE OF PUNJAB	April 17, 2020
RAJINDER KAUR Vs. STATE OF PUNJAB	April 27, 2020
RAJINDER KAUR Vs. STATE OF PUNJAB	January 13, 2020
RAJINDER KUMAR Vs. STATE OF PUNJAB	November 3, 2020
RAJINDER KUMAR Vs. VISHAL DHINGRA	January 16, 2020
RAJINDER KUMAR Vs. STATE OF PUNJAB	March 6, 2020
RAJINDER KUMAR @ KAKA Vs. STATE OF PUNJAB	September 3, 2020
RAJINDER KUMAR DAWRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 15, 2020
RAJINDER KUMAR DHINGRA Vs. STATE OF HARYANA	October 13, 2020
RAJINDER SINGH Vs. STATE OF HARYANA	January 13, 2020
RAJINDER SINGH (DECEASED) THROUGH ITS LEGAL REPRESENTATIVES Vs. GURBACHAN SINGH CHAWLA	May 11, 2020
RAJINDER SINGH HUNDAL Vs. UNION OF INDIA	July 1, 2020
RAJIV CHAHAL @ RAJIV CHAIL Vs. STATE OF PUNJAB	February 13, 2020
RAJKUMARI AMRIT KAUR Vs. MAHARANI DEEPINDER KAUR	June 1, 2020
RAJMAL Vs. STATE OF HARYANA	October 13, 2020
RAJO Vs. STATE OF HARYANA	August 21, 2020
RAJO DEVI Vs. STATE OF HARYANA	January 14, 2020
RAJPAL Vs. STATE OF HARYANA	February 25, 2020
RAJPAL Vs. STATE OF HARYANA	January 16, 2020
RAJPAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, U.T. CHANDIGARH	February 26, 2020
RAJPAL @ RAJU Vs. STATE OF PUNJAB	December 15, 2020
RAJPAL AND ORS. Vs. STATE OF HARYANA	February 11, 2020
RAJPREET KAUR Vs. STATE OF PUNJAB	May 28, 2020
RAJU Vs. STATE OF HARYANA	March 2, 2020
RAJU RANJAN YADAV Vs. STATE OF UT	October 15, 2020
RAJU SINGH Vs. STATE OF PUNJAB	February 27, 2020
RAJU SINGH Vs. STATE OF PUNJAB	February 28, 2020
RAJWINDER KAUR Vs. GURMAIL SINGH	March 12, 2020
RAJWINDER SINGH GILL Vs. STATE OF PUNJAB	February 10, 2020
RAKESH Vs. STATE OF HARYANA	January 8, 2020
RAKESH Vs. STATE OF HARYANA	January 17, 2020
RAKESH @ MIDDA Vs. STATE OF HARYANA	June 17, 2020
RAKESH CHANDER Vs. PUNJAB STATE POWER CORPORATION LIMITED	February 27, 2020
RAKESH KUMAR Vs. STATE OF HARYANA	January 23, 2020
RAKESH KUMAR Vs. STATE OF PUNJAB	January 6, 2020
RAKESH KUMAR Vs. JASBIR SINGH AND ANOTHER	August 11, 2020
RAKESH KUMAR Vs. STATE OF HARYANA	December 9, 2020
RAKESH KUMAR Vs. STATE OF PUNJAB	February 25, 2020
RAKESH KUMAR Vs. STATE OF HARYANA	February 27, 2020
RAKESH KUMAR @ SANNU Vs. STATE OF PUNJAB	September 15, 2020
RAKESH KUMAR GARG Vs. SURINDER PAL SINGH	February 13, 2020
RAKESH KUMAR KRAIL Vs. STATE OF PUNJAB	November 24, 2020
RAKESH MAHAJAN Vs. DEEP OVERSEAS	February 13, 2020
RAKESH SHARMA Vs. KUNDAN LAL KAPOOR	March 6, 2020
RAM BILAS Vs. AMRIK SINGH BEDI	February 10, 2020
RAM CHANDER Vs. STATE OF HARYANA	November 17, 2020
RAM CHANDER Vs. RAJ BALA	March 16, 2020
RAM DASS Vs. STATE OF PUNJAB	February 27, 2020
RAM GOPAL Vs. STATE OF PUNJAB	September 8, 2020
RAM GOPAL SINGH Vs. STATE OF PUNJAB	March 2, 2020
RAM KARAN Vs. STATE OF HARYANA	September 15, 2020
RAM KISHORE Vs. STATE OF HARYANA AND ORS.	January 29, 2020
RAM KUMAR Vs. COMMISSIONER, HISAR DIVISION, HISAR	August 11, 2020
RAM KUMAR Vs. STATE OF HARYANA	June 2, 2020
RAM KUMAR Vs. STATE OF HARYANA	May 6, 2020
RAM LAL Vs. STATE OF PUNJAB	February 5, 2020
RAM MURTI Vs. STATE OF HARYANA	January 8, 2020
RAM NIWAS Vs. STATE OF HARYANA	January 28, 2020
RAM PARSHAD Vs. STATE OF PUNJAB	January 22, 2020
RAM PRASAD YADAV Vs. STATE OF HARYANA	November 11, 2020
RAM PYARI Vs. STATE OF HARYANA	February 10, 2020
RAM SARUP Vs. SHIVA	February 18, 2020
RAM SINGH Vs. TEK CHAND	January 15, 2020
RAM SINGH Vs. STATE OF PUNJAB	August 18, 2020
RAMAL SINGH Vs. UNION OF INDIA	March 3, 2020
RAMAN @ DHELI Vs. STATE OF PUNJAB	February 24, 2020
RAMAN KUMAR Vs. STATE OF HARYANA	September 25, 2020
RAMAN KUMAR AGGARWAL Vs. PUNJAB NATIONAL BANK	November 3, 2020
RAMAN MASIH Vs. STATE OF PUNJAB	February 24, 2020
RAMANDEEP Vs. STATE OF PUNJAB	January 9, 2020
RAMANDEEP KAUR Vs. STATE OF PUNJAB	August 19, 2020
RAMESH Vs. STATE OF HARYANA	February 7, 2020
RAMESH KUMAR Vs. GOVERNMENT OF HARYANA, HOME DEPARTMENT	December 2, 2020
RAMESH KUMAR Vs. STATE OF HARYANA	March 18, 2020
RAMESH KUMAR Vs. SUNITA	November 17, 2020
RAMESH KUMAR Vs. RAJ KUMAR	July 13, 2020
RAMESH KUMAR BANSAL Vs. USHA RANI AND ORS.	October 13, 2020
RAMESH KUMAR MAHESHWARI Vs. STATE OF PUNJAB	August 20, 2020
RAMESH SINGH Vs. STATE OF PUNJAB	September 2, 2020
RAMESH SINGH Vs. STATE OF PUNJAB	December 2, 2020
RAMESH SOOD Vs. STATE OF PUNJAB	February 4, 2020
RAMINDER SINGH Vs. STATE OF PUNJAB	June 26, 2020
RAMJI Vs. STATE OF HARYANA	October 9, 2020
RAMKUWAR Vs. STATE OF HARYANA	January 15, 2020
RAMPHAL Vs. MAYA DEVI	January 20, 2020
RANBIR KAUR Vs. STATE OF PUNJAB	May 22, 2020
RANBIR SINGH Vs. STATE OF HARYANA	March 6, 2020
RANDHEER SINGH Vs. STATE OF PUNJAB	September 7, 2020
RANDHIR SINGH Vs. SHIV SHANKAR	January 10, 2020
RANI DEVI AND ORS. Vs. SANJAY KUMAR AND ORS.	December 18, 2020
RANI KAUR Vs. STATE OF PUNJAB	July 15, 2020
RANJEET @ ANGREJI @ BITTU Vs. STATE OF HARYANA	August 13, 2020
RANJIT KAUR TIWANA Vs. STATE OF PUNJAB	January 13, 2020
RANJIT MALHOTRA Vs. UNION TERRITORY	July 14, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	March 12, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	May 20, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	November 3, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	February 4, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	January 24, 2020
RANJIT SINGH Vs. STATE OF PUNJAB	January 14, 2020
RANJIT SINGH Vs. STATE OF HARYANA	August 21, 2020
RANJOR Vs. STATE OF HARYANA	September 29, 2020
RASHMI Vs. STATE OF HARYANA	January 15, 2020
RASHMI RANI Vs. KULDEEP BANSAL	January 6, 2020
RASNA Vs. STATE OF HARYANA	November 2, 2020
RATTAN LAL Vs. ASHA RANI	November 19, 2020
RATTAN LAL TALWARIA Vs. RAJENDER KUMAR	March 20, 2020
RAVI Vs. STATE OF HARYANA	December 3, 2020
RAVI Vs. STATE OF HARYANA	January 29, 2020
RAVI Vs. STATE OF HARYANA	January 9, 2020
RAVI BHUSHAN DUTTA Vs. STATE OF PUNJAB	March 5, 2020
RAVI KANT Vs. STATE OF HARYANA	February 3, 2020
RAVI KUMAR Vs. STATE OF HARYANA	February 27, 2020
RAVI KUMAR Vs. GURPIAR SINGH	January 30, 2020
RAVI KUMAR Vs. CHAMAN LAL CHOHAN	March 5, 2020
RAVI NANDAN Vs. STATE OF PUNJAB	September 22, 2020
RAVI RANDHAWA Vs. STATE OF PUNJAB	October 12, 2020
RAVINDER AND ORS. Vs. GRAM PANCHAYAT, DAMLA AND ORS.	September 3, 2020
RAVINDER KAUR @ ARVINDER KAUR Vs. STATE OF PUNJAB	September 4, 2020
RAVINDER KUMAR Vs. SALAMUDEEN	March 16, 2020
RAVINDER KUMAR Vs. STATE OF PUNJAB	September 1, 2020
RAVINDER KUMAR BANSAL Vs. STATE OF PUNJAB	November 2, 2020
RAVINDER PAUL Vs. ASHWANI KUMAR	February 4, 2020
RAVINDER SINGH Vs. STATE OF PUNJAB	January 27, 2020
RAVINDER SINGH Vs. STATE OF HARYANA	November 12, 2020
RAVINDER SINGH Vs. JAGJIT KAUR	February 14, 2020
RAVINDERJIT SINGH Vs. STATE OF PUNJAB	February 19, 2020
RAWEL SINGH Vs. STATE OF PUNJAB	August 21, 2020
RAWEL SINGH Vs. STATE OF PUNJAB	December 10, 2020
RAZA HUSSAIN Vs. STATE OF U.T. CHANDIGARH	February 7, 2020
REKHA Vs. STATE OF HARYANA	January 23, 2020
RELIANCE GENERAL INS. CO. Vs. PURAN SINGH	March 12, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. VIRENDER	January 20, 2020
RELIANCE INFRASTRUCTURE LTD Vs. HARYANA POWER GENERATION CORPORATION LTD	July 16, 2020
RELIANCE INFRASTRUCTURE LTD Vs. STATE OF HARYANA	June 3, 2020
RENU Vs. BHUPESH SINGH	January 9, 2020
RENU DEVI Vs. STATE OF PUNJAB	June 2, 2020
RENU MEHRA AND ORS. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	November 27, 2020
RESHAM SINGH Vs. STATE OF PUNJAB	June 2, 2020
RICHA GUPTA Vs. UNION OF INDIA	October 12, 2020
RINKU Vs. STATE OF HARYANA	November 3, 2020
RISHI KAPOOR Vs. STATE OF PUNJAB	January 7, 2020
RISHI KUMAR Vs. STATE OF HARYANA	October 29, 2020
RISHPAL SINGH GILL Vs. STATE OF HARYANA	December 18, 2020
RISHU GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	March 20, 2020
RITU GUPTA Vs. BABITA DEVI	February 19, 2020
RITURAJ Vs. STATE OF U T CHANDIGARH	October 12, 2020
RIYA SHARMA Vs. STATE OF PUNJAB	June 11, 2020
ROBIN GUPTA Vs. STRATFORD EDUCATIONAL MANAGEMENT PVT.LTD	December 23, 2020
ROBIN SHARMA Vs. STATE OF PUNJAB	August 11, 2020
ROHAN JAIN Vs. I.K.GUJRAL PUNJAB TECHNICAL UNIVERSITY	February 28, 2020
ROHAN RAJAN Vs. JAGMEET S. SOIN	March 5, 2020
ROHIT Vs. STATE OF HARYANA	January 14, 2020
ROHIT Vs. STATE OF HARYANA	June 18, 2020
ROHIT Vs. SUBHASH CHAUDHARY	January 29, 2020
ROHIT Vs. STATE OF HARYANA	November 2, 2020
ROHIT @ KALIA Vs. STATE OF HARYANA	August 26, 2020
ROHIT ALIAS BHIMA Vs. STATE OF HARYANA	November 24, 2020
ROHIT MANDHOK Vs. STATE OF PUNJAB	January 28, 2020
ROHTAS Vs. STATE OF HARYANA	October 1, 2020
ROHTASH Vs. MANJIT KUMAR	November 6, 2020
ROHTASH ALIAS KALU Vs. STATE OF HARYANA	March 2, 2020
ROOP CHAND Vs. STATE OF PUNJAB	September 14, 2020
ROOPA RANI Vs. STATE OF PUNJAB	January 30, 2020
ROPIN HASTIR @ ROBIN SHARMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE)	January 7, 2020
ROSHAN DASS @ RESHAM Vs. STATE OF PUNJAB	May 14, 2020
ROSHAN LAL BANSAL Vs. MAN SINGH	January 15, 2020
RUBI ADHIKARI SEHGAL Vs. YASHPAL JOSHI	March 3, 2020
RUDRAKSH KANT THAKUR Vs. STATE OF HARYANA	May 14, 2020
S. GURMIT SINGH AND ORS. Vs. S. BUTA SINGH AND ORS.	February 24, 2020
S.P.S. MADAN Vs. PUNJAB AGRICULTURAL UNIVERSITY	February 6, 2020
SACHIN Vs. STATE OF PUNJAB	October 12, 2020
SACHIN Vs. STATE OF HARYANA	October 14, 2020
SACHIN YADAV Vs. STATE OF U.T., CHANDIGARH	January 17, 2020
SADHU RAM Vs. STATE OF HARYANA	September 7, 2020
SADHU SINGH Vs. BHARAT SANCHAR NIGAM LIMITED	January 13, 2020
SADI LAL @ SHADI RAM Vs. STATE OF HARYANA	January 17, 2020
SADIK SINGH Vs. STATE OF PUNJAB	February 28, 2020
SAGAR Vs. STATE OF HARYANA	May 19, 2020
SAGAR Vs. STATE OF HARYANA	June 9, 2020
SAGAR Vs. STATE OF HARYANA	January 15, 2020
SAGAR ANGRAS Vs. STATE OF HARYANA	December 4, 2020
SAHAB SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	September 7, 2020
SAHIB SINGH Vs. STATE OF PUNJAB	October 1, 2020
SAHID AHMAD Vs. STATE OF HARYANA	February 4, 2020
SAHIDA Vs. STATE OF HARYANA	March 13, 2020
SAHIL Vs. STATE OF HARYANA	August 24, 2020
SAHIL KUMAR Vs. STATE OF PUNJAB	April 24, 2020
SAHIL PURI Vs. STATE OF HARYANA	February 24, 2020
SAIKUL Vs. STATE OF HARYANA	November 27, 2020
SAJAD RAJA @ RAJ Vs. STATE OF HARYANA	September 16, 2020
SAJJAN Vs. STATE OF HARYANA	January 15, 2020
SALIM KHAN Vs. KULBHUSAN KUMAR	February 6, 2020
SALMAN Vs. STATE OF PUNJAB	September 8, 2020
SAMANDER Vs. STATE OF HARYANA	October 13, 2020
SAMGOLI LANDLESS SCHEDULE CASTE COOPERATIVE FARMING SOCIETY LIMITED Vs. SUBHASH SINGH	January 29, 2020
SAMIM Vs. STATE OF HARYANA	September 7, 2020
SAMINA Vs. STATE OF HARYANA	January 14, 2020
SAMIR SOOD Vs. STATE OF HARYANA	November 12, 2020
SAMMA Vs. STATE OF HARYANA	March 13, 2020
SAMPURAN AGRI VENTURES PVT. LTD Vs. STATE OF PUNJAB	November 17, 2020
SANCHIT GAUTAM Vs. STATE OF PUNJAB	November 10, 2020
SANDEEP Vs. STATE OF HARYANA	October 13, 2020
SANDEEP Vs. STATE OF HARYANA	January 6, 2020
SANDEEP Vs. STATE OF HARYANA	February 11, 2020
SANDEEP @ LATHRU Vs. STATE OF HARYANA	July 3, 2020
SANDEEP BHAGAT Vs. STATE OF HARYANA	November 3, 2020
SANDEEP GOEL Vs. STATE OF PUNJAB	November 3, 2020
SANDEEP JINDAL Vs. UNION OF INDIA	November 5, 2020
SANDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER	June 4, 2020
SANDEEP KAUR Vs. STATE OF PUNJAB	August 19, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB	January 28, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB	December 11, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB	March 3, 2020
SANDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS	July 31, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB	July 2, 2020
SANDEEP KUMAR Vs. STATE OF HARYANA	November 18, 2020
SANDEEP KUMAR Vs. STATE OF PUNJAB	January 22, 2020
SANDEEP KUMAR Vs. STATE OF HARYANA	February 20, 2020
SANDEEP KUMAR @ SANJEEV @ SUNNY Vs. STATE OF PUNJAB	September 4, 2020
SANDEEP KUMAR CHAUBEY Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY (DEEMED UNIVERSITY) LONGOWAL	September 1, 2020
SANDEEP KUMAR RAVESH Vs. STATE OF HARYANA	May 29, 2020
SANDEEP MITTER Vs. STATE OF PUNJAB	December 22, 2020
SANDEEP SHARMA Vs. STATE OF PUNJAB	October 8, 2020
SANDEEP SINGH Vs. STATE OF PUNJAB	November 23, 2020
SANDEEP SINGH Vs. STATE OF PUNJAB	January 23, 2020
SANDEEP SINGH Vs. STATE OF PUNJAB	March 2, 2020
SANDEEP SINGH Vs. JAGDEEP SINGH	March 13, 2020
SANDIP Vs. CENTRAL BUREAU OF INVESTIGATION	March 4, 2020
SANGEETA AGGARWAL Vs. RAJBIR	March 12, 2020
SANGEETA SINGH Vs. PARDEEP	September 2, 2020
SANJAY Vs. STATE OF HARYANA	November 24, 2020
SANJAY Vs. STATE OF HARYANA	February 6, 2020
SANJAY Vs. STATE OF HARAYANA	June 9, 2020
SANJAY Vs. STATE OF HARYANA	February 18, 2020
SANJAY Vs. STATE OF HARYANA	January 23, 2020
SANJAY ARYA Vs. STATE OF PUNJAB	July 21, 2020
SANJAY DHINGRA Vs. DIRECTOR GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE	January 23, 2020
SANJAY GARG Vs. STATE OF HARYANA	February 19, 2020
SANJAY KUMAR Vs. SITA DEVI	March 2, 2020
SANJAY KUMAR Vs. STATE OF HARYANA	February 27, 2020
SANJAY KUMAR Vs. UNION OF INDIA	February 13, 2020
SANJAY KUMAR Vs. STATE OF HARYANA	March 5, 2020
SANJAY LAMBA Vs. STATE OF HARYANA	February 20, 2020
SANJAY SINGH Vs. BIKRAM SINGH MAJITHIA	December 3, 2020
SANJEEV Vs. AJAY MEHRA	January 9, 2020
SANJEEV GARG Vs. UNION TERRITORY CHANDIGARH	February 14, 2020
SANJEEV GOYA Vs. GAGAN GOYAL	March 2, 2020
SANJEEV KUMAR Vs. STATE OF PUNJAB	March 16, 2020
SANJEEV KUMAR Vs. U.T. CHANDIGARH	February 3, 2020
SANJEEV KUMAR Vs. STATE OF PUNJAB	January 29, 2020
SANJEEV KUMAR Vs. STATE OF HARYANA	February 11, 2020
SANJEEV KUMAR @ SANJU Vs. STATE OF PUNJAB	August 19, 2020
SANJEEV SINGH Vs. STATE OF PUNJAB	January 27, 2020
SANJIT Vs. STATE OF HARYANA	July 2, 2020
SANJIV KAUSHAL Vs. STATE OF HARYANA	July 7, 2020
SANJIVANI NON FERROUS TRADING PVT. LTD. Vs. STATE OF HARYANA AND ORS.	January 15, 2020
SANSAR SINGH Vs. STATE OF PUNJAB	December 4, 2020
SANT LAL Vs. MAMTA	March 12, 2020
SANTOKH SINGH Vs. HARNEK SINGH	February 24, 2020
SANTOKH SINGH Vs. STATE OF PUNJAB	February 19, 2020
SANTOKH SINGH Vs. STATE OF PUNJAB	February 6, 2020
SANTOKH SINGH Vs. PRITPAL SINGH	February 27, 2020
SANTOKH SINGH Vs. STATE OF PUNJAB	October 14, 2020
SANTOSH Vs. SEPOY SIRI PAL SAINI	January 8, 2020
SANTOSH ALIAS SANTU Vs. STATE OF HARYANA	July 9, 2020
SANTOSH KAUR Vs. STATE OF PUNJAB	January 16, 2020
SANTOSH KUMARI Vs. JIND IMPROVEMENT TRUST	April 28, 2020
SANTOSH RANI Vs. STATE OF PUNJAB	February 26, 2020
SANTRA DEVI Vs. STATE OF HARYANA	May 28, 2020
SAPNA Vs. STATE OF PUNJAB	July 14, 2020
SARABJEET SINGH Vs. STATE OF HARYANA	January 7, 2020
SARABJIT KAUR Vs. STATE OF PUNJAB	September 14, 2020
SARABJIT SINGH Vs. STATE OF PUNJAB	September 1, 2020
SARABJIT SINGH Vs. RAMANDEEP KAUR	February 17, 2020
SARABJIT SINGH @ SETHI Vs. STATE OF PUNJAB	March 17, 2020
SARAD SINGH AND ORS. Vs. STATE OF PUNJAB	January 31, 2020
SARANJIT @ SIMMY @ JIMMY Vs. STATE OF PUNJAB	September 3, 2020
SARDAR SINGH Vs. RANBIR	March 4, 2020
SARDOOL SINGH Vs. KASHMIR KAUR	January 6, 2020
SARIKA Vs. STATE OF HARYANA	January 7, 2020
SARITA Vs. KAUSHALYA	October 9, 2020
SARJEEWAN RANI Vs. STATE OF PUNJAB	February 6, 2020
SAROJ Vs. KARTAR SINGH AND ORS.	February 17, 2020
SARTAJ SINGH Vs. STATE OF HARYANA	August 28, 2020
SARVODYA RAKESH BAHRI Vs. STATE OF PUNJAB	November 25, 2020
SAT PAL VERMA Vs. STATE OF PUNJAB	January 23, 2020
SATBIR Vs. HAWA SINGH (SINCE DECEASED)	February 7, 2020
SATBIR SINGH Vs. CHAND KAUR	February 17, 2020
SATBIR SINGH Vs. STATE OF HARYANA	November 9, 2020
SATISH Vs. STATE OF HARYANA	October 9, 2020
SATISH CHAND Vs. SURENDER SINGH	February 3, 2020
SATISH KUMAR Vs. STATE OF HARYANA	January 6, 2020
SATISH KUMAR Vs. STATE OF HARYANA	January 28, 2020
SATISH KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION	January 10, 2020
SATISH KUMAR Vs. KARTAR SINGH	August 11, 2020
SATISH KUMAR ARYA Vs. HARYANA WAKF BOARD	September 30, 2020
SATISH TIWARI Vs. STATE OF HARYANA	February 17, 2020
SATISH VERMA Vs. VARINDER KUMAR	March 18, 2020
SATNAM SINGH Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD	August 27, 2020
SATNAM SINGH Vs. STATE OF PUNJAB	June 15, 2020
SATNAM SINGH Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD	February 26, 2020
SATNAM SINGH Vs. STATE OF PUNJAB	November 5, 2020
SATPAL Vs. SHYAMBIR	March 6, 2020
SATPAL Vs. STATE OF HARYANA	October 8, 2020
SATPAL SINGH Vs. NATIONAL INVESTIGATION AGENCY, NEW DELHI	October 13, 2020
SATPAL SINGH Vs. BALDEV SINGH	January 17, 2020
SATPAL SINGH Vs. KAILASH CHAND	March 2, 2020
SATPAL SINGH Vs. STATE OF PUNJAB	July 15, 2020
SATPAL YADAV Vs. STATE OF HARYANA	December 18, 2020
SATWANT SINGH Vs. STATE OF PUNJAB	February 5, 2020
SATWINDER KAUR Vs. GURDEEP SINGH	January 21, 2020
SATYA DEVI Vs. STATE OF PUNJAB	November 17, 2020
SATYAVIR SINGH Vs. STATE OF HARYANA	August 14, 2020
SATYAWAN Vs. STATE OF HARYANA	November 3, 2020
SAUBHAGYA TRADERS Vs. CANARA BANK	March 30, 2020
SAURAV RAO AND ORS. Vs. PANJAB UNIVERSITY AND ORS.	September 1, 2020
SAVITA Vs. STATE OF HARYANA	August 26, 2020
SAVITRI Vs. STATE OF HARYANA	August 19, 2020
SAVITRI KUMARI Vs. CHAIRMAN/MANAGING DIRECTOR	November 19, 2020
SAWINDER SINGH Vs. STATE OF PUNJAB	July 22, 2020
SEEMA Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT, ROHTAK AND ORS.	August 4, 2020
SEEMA GARG Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT	March 6, 2020
SEEMA RANI Vs. STATE OF HARYANA	July 13, 2020
SEETA RANI Vs. STATE OF HARYANA	November 5, 2020
SEHDEV SINGH Vs. STATE OF HARYANA	May 11, 2020
SELF FINANCED B.ED. COLLEGES ASSOCIATION Vs. PANJAB UNIVERSITY	January 24, 2020
SEWA RAM Vs. STATE OF PUNJAB	March 12, 2020
SHAKEEL Vs. STATE OF HARYANA	November 25, 2020
SHAKTI DEVI Vs. STATE OF HARYANA	July 24, 2020
SHAKUNTLA Vs. STATE OF HARYANA	February 17, 2020
SHAM LAL Vs. STATE OF HARYANA	June 19, 2020
SHAMBHU KUMAR Vs. LAL CHAND	February 27, 2020
SHAMIM KHAN Vs. STATE OF HARYANA	June 18, 2020
SHAMPY SINGH Vs. STATE OF PUNJAB	December 4, 2020
SHAMSHER Vs. SUNNY	March 2, 2020
SHAMSHER SINGH Vs. STATE OF PUNJAB	February 28, 2020
SHAMSHER SINGH Vs. STATE OF HARYANA	March 20, 2020
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB	February 7, 2020
SHANKAR Vs. STATE OF HARYANA	May 27, 2020
SHANKAR PARWANI Vs. STATE OF HARYANA	January 22, 2020
SHANTI DEVI Vs. STATE OF PUNJAB	September 4, 2020
SHARANJIT KAUR Vs. UNION OF INDIA	January 22, 2020
SHARANJIT KAUR Vs. UNION OF INDIA	January 20, 2020
SHARIK AHUJA Vs. STATE OF HARYANA	January 7, 2020
SHASHI DEVI Vs. GURCHARAN SINGH	January 15, 2020
SHASHI KALA Vs. JAGTAR SINGH	February 17, 2020
SHASHI SHARMA Vs. STATE OF HARYANA	March 16, 2020
SHAWETA MITTAL Vs. STATE OF HARYANA	January 16, 2020
SHEELA RANI Vs. STATE OF HARYANA	February 6, 2020
SHEELA SEHGAL Vs. STATE OF HARYANA	January 10, 2020
SHEETAL Vs. STATE OF HARYANA	January 8, 2020
SHEILA BIJLANI Vs. STATE OF HARYANA	May 22, 2020
SHER SINGH Vs. STATE OF PUNJAB	February 5, 2020
SHIKHA KONDAL Vs. STATE OF PUNJAB	February 6, 2020
SHILPI CHAUDHARY Vs. STATE OF HARYANA	February 26, 2020
SHINDER SINGH Vs. STATE OF PUNJAB	November 2, 2020
SHISH PAL @ SHISHU PAL Vs. UNION TERRITORY, CHANDIGARH AND OTHERS	July 10, 2020
SHISHU PAL Vs. STATE OF HARYANA	February 3, 2020
SHIV DAYAL Vs. KHUSHI RAM	March 19, 2020
SHIV DAYAL SINGH Vs. STATE OF PUNJAB	October 13, 2020
SHIV KUMAR Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH	October 29, 2020
SHIV LAL Vs. MOHAN LAL	May 11, 2020
SHIV MANGAL Vs. INDERPAL MITTU	June 9, 2020
SHIV RAM Vs. SAT PAL	May 15, 2020
SHIVA Vs. STATE OF HARYANA	September 25, 2020
SHIVA TRADERS Vs. UNION TERRITORY OF CHANDIGARH	February 19, 2020
SHIVAM SHARMA Vs. UNION OF INDIA	January 29, 2020
SHOAIB ALAM AND OTHERS Vs. STATE OF PUNJAB	March 16, 2020
SHRE GANESH CONSTRUCTION Vs. STATE OF PUNJAB	December 2, 2020
SHRI BABA MAST NATH AYURVEDIC COLLEGE Vs. UNION OF INDIA	September 9, 2020
SHRI RAM TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA	August 24, 2020
SHRI SURESH GARODIA Vs. NIYAZ AHMED KHAN	January 14, 2020
SHRIKANT Vs. STATE OF HARYANA	August 20, 2020
SHUBHAM KUMAR Vs. STATE OF HARYANA	February 26, 2020
SHUBHAM SINGH Vs. STATE OF PUNJAB	June 3, 2020
SHYAM SUNDER GOEL Vs. STATE INFORMATION COMMISSION	May 29, 2020
SIDDHARTHA BRONZE PRODUCTS (P) LTD Vs. STATE OF HARYANA	January 20, 2020
SIMRAN SAINI Vs. STATE OF PUNJAB	March 16, 2020
SIMRANJIT KAUR Vs. STATE OF PUNJAB	January 27, 2020
SIMRANJIT KAUR Vs. STATE OF PUNJAB	February 17, 2020
SIMRAT RANDHAWA Vs. STATE OF PUNJAB	January 23, 2020
SIMSON ANAND Vs. STATE OF PUNJAB	January 6, 2020
SINDERPAL KAUR Vs. AMARJIT KAUR	February 7, 2020
SINGH CONSTRUCTION COMPANY Vs. STATE OF HARYANA	February 4, 2020
SINGHAL PRINT MEDIA PVT LTD Vs. HARYANA STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION	February 24, 2020
SITA RAM SHARMA Vs. STATE OF HARYANA	February 27, 2020
SITARAM Vs. MUNICIPAL COUNCILE, KASBA CHARKHI DADRI	February 19, 2020
SNEH KAUSHIK Vs. STATE OF PUNJAB	February 11, 2020
SOBHA LIMITED Vs. UNION OF INDIA	September 25, 2020
SOCIAL SERVICE WELFARE SOCIETY Vs. STATE OF PUNJAB	October 6, 2020
SOHAN LAL Vs. STATE OF HARYANA	March 5, 2020
SOHAN LAL Vs. STATE OF HARYANA	December 23, 2020
SOHAN LAL Vs. SHAM SUNDER	January 8, 2020
SOHAN LAL Vs. STATE OF HARYANA	November 6, 2020
SOHIT KHOSLA Vs. STATE OF PUNJAB	July 6, 2020
SOLITAIRE VENTURES PTE LTD Vs. VIPUL LIMITED	January 22, 2020
SOM DUTT Vs. STATE OF PUNJAB	March 20, 2020
SOM NATH Vs. STATE OF PUNJAB	March 5, 2020
SOMA RAM Vs. STATE OF PUNJAB	February 4, 2020
SOMBIR Vs. STATE OF HARYANA	March 2, 2020
SONIA Vs. STATE OF PUNJAB	April 15, 2020
SONIA DHAWAN Vs. STATE OF HARYANA	June 19, 2020
SONIA DUA Vs. STATE OF HARYANA	September 30, 2020
SONU Vs. STATE OF HARYANA	September 14, 2020
SONU Vs. STATE OF HARYANA	January 10, 2020
SONU Vs. STATE OF HARYANA	January 27, 2020
SONU Vs. STATE OF HARYANA	June 8, 2020
SONU Vs. STATE OF HARYANA	November 5, 2020
SONU @ ABDUL MUKEET Vs. STATE OF HARYANA	January 7, 2020
SONU KUMAR Vs. STATE OF PUNJAB	January 30, 2020
SONU KUMAR Vs. STATE OF HARYANA	November 23, 2020
SPACIFIC SOLUTIONS PVT. LTD. Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT, 1936	July 2, 2020
SR.MANAGER, PUNJAB NATIONAL BANK Vs. BAL KISHAN GUPTA	January 7, 2020
STATE BANK OF INDIA Vs. NEERAJ SALUJA	October 9, 2020
STATE BANK OF INDIA AND ORS. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.	July 29, 2020
STATE OF HARYANA Vs. MUKESH	February 19, 2020
STATE OF HARYANA Vs. CHANDO DEVI	February 6, 2020
STATE OF HARYANA Vs. INDIAN HARDWARE INDUSTRIES LIMITED	March 4, 2020
STATE OF HARYANA Vs. BHUP SINGH	January 8, 2020
STATE OF HARYANA Vs. SUNNY	February 3, 2020
STATE OF HARYANA Vs. AMIT	January 6, 2020
STATE OF HARYANA Vs. ISHWAR SINGH	January 20, 2020
STATE OF HARYANA Vs. PUSHPA	February 13, 2020
STATE OF HARYANA Vs. GURMAIL SINGH	February 4, 2020
STATE OF HARYANA AND ORS. Vs. NISHI BALA	February 12, 2020
STATE OF PUNJAB Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AT CHANDIGARH	November 6, 2020
STATE OF PUNJAB Vs. U.P.STATE BRIDGE CORPORATION LTD	March 5, 2020
STATE OF PUNJAB Vs. RAJIV KHANNA	February 27, 2020
STATE OF PUNJAB Vs. GURWINDER SINGH	February 6, 2020
STATE OF PUNJAB Vs. GURPREET SINGH	February 11, 2020
STATE OF PUNJAB Vs. HARPREET SINGH	January 31, 2020
STATE OF PUNJAB Vs. LADDI	January 21, 2020
STATE OF PUNJAB Vs. PARAMJIT SINGH	February 14, 2020
STATE OF PUNJAB Vs. GAGAN KUMAR	October 1, 2020
STATE OF UNION TERRITORY Vs. ANJALI	February 10, 2020
STJ DEVELOPERS Vs. STATE OF PUNJAB	May 28, 2020
SUBE SINGH Vs. STATE OF HARYANA	February 5, 2020
SUBHA ALIAS SUBHASHAND Vs. STATE OF HARYANA	August 27, 2020
SUBHASH ALIAS BILLU Vs. STATE OF HARYANA	March 2, 2020
SUBHASH CHAND ARORA Vs. STATE OF HARYANA	May 15, 2020
SUBHASH CHANDER Vs. STATE OF HARYANA	February 12, 2020
SUBHASH CHANDER Vs. STATE OF HARYANA	July 21, 2020
SUBHASH CHANDER Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD	August 18, 2020
SUBHASH CHANDER Vs. STATE OF HARYANA	October 7, 2020
SUBHASH CHANDER Vs. STATE OF HARYANA	December 21, 2020
SUBHASH CHANDER SHARMA Vs. RAVINDER ALIAS BABLI	January 16, 2020
SUBHASH KHOBRA Vs. STATE OF HARYANA	December 16, 2020
SUCHA SINGH Vs. GURJANT SINGH	February 13, 2020
SUCHET SINGH YADAV Vs. SARV HARYANA GRAMIN BANK	March 16, 2020
SUDAM ANSARI Vs. STATE OF PUNJAB	July 21, 2020
SUDARSHAN KUMAR Vs. MANISH MANCHANDA	December 15, 2020
SUDESH Vs. STATE OF HARYANA	January 8, 2020
SUDHIR MAHAJAN AND ORS. Vs. UNION TERRITORY OF CHANDIGARH AND ORS.	March 6, 2020
SUKHBIR KAMBOJ Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR	September 10, 2020
SUKHBIR SINGH Vs. STATE OF PUNJAB	July 10, 2020
SUKHCHAIN KAUR Vs. JAGAT SINGH	July 10, 2020
SUKHDEEP KAUR Vs. STATE OF PUNJAB	August 4, 2020
SUKHDEEP SINGH Vs. STATE OF PUNJAB	October 12, 2020
SUKHDEV AND ORS. Vs. STATE U.T., CHANDIGARH	June 4, 2020
SUKHDEV LAL Vs. STATE OF PUNJAB	August 27, 2020
SUKHDEV RAJ JOSHI Vs. CENTRAL BUREAU OF INVESTIGATION	January 7, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	March 3, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	February 4, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	July 15, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	October 14, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	June 15, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	February 28, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	December 3, 2020
SUKHDEV SINGH Vs. STATE OF PUNJAB	November 2, 2020
SUKHDEV SINGH Vs. SANJEEV KUMAR	February 13, 2020
SUKHJINDER SINGH Vs. STATE OF PUNJAB	March 18, 2020
SUKHJINDER SINGH @ BITTA Vs. STATE OF PUNJAB	March 20, 2020
SUKHMANDER SINGH Vs. STATE OF PUNJAB	January 30, 2020
SUKHMINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA	April 28, 2020
SUKHMINDER SINGH @ SUKHI Vs. STATE OF HARYANA	September 8, 2020
SUKHPAL Vs. CHHATTAR SINGH	January 15, 2020
SUKHPAL SINGH BHULLAR Vs. STATE OF PUNJAB	March 13, 2020
SUKHPREET SINGH SIDHU Vs. UNION OF INDIA	October 27, 2020
SUKHVIR KAUR Vs. PUNJABI UNIVERSITY	February 25, 2020
SUKHVIR SINGH Vs. STATE OF PUNJAB	February 25, 2020
SUKHVIR SINGH @ SUKHU Vs. STATE OF PUNJAB	September 7, 2020
SUKHWINDER KAUR Vs. AVTAR SINGH	January 7, 2020
SUKHWINDER KAUR Vs. GURU NANAK NATIONAL COLLEGE FOR WOMEN	February 26, 2020
SUKHWINDER SINGH Vs. STATE OF PUNJAB	January 24, 2020
SUKHWINDER SINGH Vs. STATE OF PUNJAB	February 7, 2020
SUKHWINDER SINGH Vs. STATE OF PUNJAB	February 10, 2020
SUKHWINDER SINGH Vs. STATE OF PUNJAB	September 25, 2020
SUKHWINDER SINGH Vs. STATE OF PUNJAB	May 27, 2020
SUMAC INTERNATIONAL LIMITED Vs. GASES AND EQUIPMENT (INDIA) PVT. LTD	March 12, 2020
SUMAN Vs. STATE OF PUNJAB	December 2, 2020
SUMAN Vs. STATE OF HARYANA	March 13, 2020
SUMAN DEVI Vs. STATE OF HARYANA	September 22, 2020
SUMAN KUMAR Vs. UT CHANDIGARH	October 15, 2020
SUMANPREET KAUR Vs. STATE OF PUNJAB	May 12, 2020
SUMEDH SINGH SAINI Vs. STATE OF PUNJAB	September 8, 2020
SUMER SINGH Vs. STATE OF HARYANA	February 3, 2020
SUMER SINGH Vs. STATE OF HARYANA	January 30, 2020
SUMESH CHADHA Vs. YOGESH JAIN	January 15, 2020
SUMIT Vs. STATE OF HARYANA	May 12, 2020
SUMIT DHIR Vs. STATE OF PUNJAB	January 22, 2020
SUMIT KUMAR Vs. STATE OF HARYANA	October 28, 2020
SUMIT WOOL PROCESSOR Vs. STATE OF PUNJAB	January 30, 2020
SUMITRA Vs. NARENDER PHOGAT AND ORS.	February 10, 2020
SUNDER PAL Vs. SUNDER	February 13, 2020
SUNDER SINGH Vs. STATE OF HARYANA	January 23, 2020
SUNIL Vs. STATE OF HARYANA	March 3, 2020
SUNIL Vs. STATE OF HARYANA	December 1, 2020
SUNIL Vs. STATE	March 6, 2020
SUNIL Vs. STATE OF HARYANA	September 4, 2020
SUNIL BHATI Vs. STATE OF PUNJAB	January 13, 2020
SUNIL DUTT BANSAL Vs. JAI BHAGWAN	February 5, 2020
SUNIL GUPTA Vs. STATE OF PUNJAB	August 11, 2020
SUNIL GUPTA Vs. STATE OF PUNJAB	December 7, 2020
SUNIL KUMAR Vs. STATE OF HARYANA	November 3, 2020
SUNIL KUMAR BISHNOI Vs. UNION OF INDIA AND OTHERS	August 21, 2020
SUNIL KUMAR DAHIYA Vs. JAISHREE JAIN	March 16, 2020
SUNIL MALIK Vs. STATE OF HARYANA	August 11, 2020
SUNITA Vs. RAJENDER SINGH	January 6, 2020
SUNITA SONI AND ORS. Vs. STATE OF HARYANA AND ORS.	September 24, 2020
SUNNY Vs. STATE OF HARYANA	January 13, 2020
SUNNY Vs. STATE OF PUNJAB	January 23, 2020
SUNNY PABBI Vs. STATE OF PUNJAB	March 3, 2020
SUPER OIL COMPANY Vs. UNION OF INDIA	January 8, 2020
SURAJ BHAN Vs. STATE OF HARYANA	August 17, 2020
SURAJ MAL Vs. JAGBIR SINGH	March 2, 2020
SURAT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	November 25, 2020
SURENDER Vs. STATE OF HARYANA	February 3, 2020
SURENDER KUMAR Vs. HANS RAJ MANDI	September 10, 2020
SURENDER SINGH Vs. STATE OF HARYANA	July 10, 2020
SURENDER SINGH Vs. STATE OF HARYANA	January 20, 2020
SURESH Vs. STATE OF HARYANA	September 15, 2020
SURESH Vs. STATE OF HARYANA	November 18, 2020
SURESH KUMAR Vs. STATE OF HARYANA	January 16, 2020
SURESH KUMAR Vs. STATE OF PUNJAB	August 27, 2020
SURESH KUMAR Vs. STATE OF HARYANA	November 26, 2020
SURESH KUMAR Vs. STATE OF PUNJAB	December 21, 2020
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.	March 4, 2020
SURESH KUMAR Vs. NARCOTICS CONTROL BUREAU	March 3, 2020
SURESH KUMAR CHOPRA Vs. CENTRAL INFORMATION COMMISSION AND ORS.	October 15, 2020
SURESH KUMAR KAMBOJ Vs. STATE OF HARYANA	March 13, 2020
SURESH KUMAR SATIJA Vs. STATE OF PUNJAB	October 15, 2020
SURESH SAINI Vs. STATE OF PUNJAB	January 21, 2020
SURINDER KAUR Vs. UMRAO SINGH	January 28, 2020
SURINDER KAUR Vs. STATE OF PUNJAB	February 7, 2020
SURINDER KUMAR Vs. STATE OF PUNJAB	December 22, 2020
SURINDER KUMAR Vs. STATE OF PUNJAB	August 13, 2020
SURINDER KUMAR Vs. PAWAN KUMAR	February 12, 2020
SURINDER KUMAR Vs. STATE OF PUNJAB	May 5, 2020
SURINDER KUMAR SHARMA Vs. STATE OF PUNJAB	February 7, 2020
SURINDER PAL KAUR Vs. STATE OF PUNJAB	December 4, 2020
SURINDER PAL SINGH Vs. STATE OF PUNJAB	September 30, 2020
SURINDER SINGH Vs. STATE OF PUNJAB	February 18, 2020
SURINDER SINGH Vs. GENERAL MANAGER, PERSONNEL AND ADMINISTRATION, ESCORTS MAHLE LTD.	March 23, 2020
SURINDER SINGH Vs. GARRISON ENGINEER-1, R&D	July 17, 2020
SURINDER SINGH Vs. JASBIR SINGH	December 18, 2020
SURINDER SINGH Vs. STATE OF HARYANA	June 24, 2020
SURINDER SINGH @ SALINDER SINGH Vs. STATE OF PUNJAB	January 10, 2020
SURINDER SINGH @ SHINDA Vs. UNION TERRITORY, CHANDIGARH	July 2, 2020
SURINDERJIT SINGH Vs. PRITPAL SINGH	January 13, 2020
SURINDERPAL SINGH Vs. STATE OF PUNJAB	July 24, 2020
SURINDERVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	March 18, 2020
SURJEET KAUR Vs. STATE OF PUNJAB	October 6, 2020
SURJIT SEHDEV Vs. SURJIT SINGH BASRA	February 7, 2020
SURJIT SINGH Vs. RANJIT SINGH	January 24, 2020
SURJIT SINGH Vs. STATE OF PUNJAB	January 23, 2020
SURJIT SINGH Vs. CHANDIGARH HOUSING BOARD	January 24, 2020
SURJIT SINGH Vs. STATE OF PUNJAB	October 12, 2020
SURJIT SINGH Vs. SHARANJIT KAUR	February 20, 2020
SURJIT SINGH Vs. STATE OF PUNJAB	July 22, 2020
SURJIT SINGH BAGGA Vs. STATE OF PUNJAB	February 20, 2020
SURMUKH SINGH Vs. NEW INDIA ASSURANCE COMPANY	June 29, 2020
SURTA SINGH Vs. STATE OF PUNJAB	March 20, 2020
SUSHIL KUMAR Vs. STATE OF PUNJAB	September 22, 2020
SUSHIL KUMAR Vs. POONAM PRASHAR	February 20, 2020
SUSHIL KUMAR Vs. STATE OF PUNJAB	March 19, 2020
SUSHIL KUMAR Vs. STATE OF HARYANA	December 10, 2020
SUSHMA CHAWLA Vs. JASBIR KAUR	July 8, 2020
SWARAN SINGH BAMAL Vs. STATE OF HARYANA	May 19, 2020
SWARANJIT KAUR Vs. PHULJIT SINGH	February 17, 2020
SWARANJIT SINGH Vs. STATE OF PUNJAB	June 18, 2020
SWARANJIT SINGH Vs. STATE OF PUNJAB	July 29, 2020
SWATI Vs. STATE OF HARYANA	February 14, 2020
SWATI Vs. SHAKUNTALA	September 24, 2020
SYSCHEM (INDIA) LIMITED Vs. PUNJAB NATIONAL BANK	October 5, 2020
T. K. DHILLON Vs. STATE OF HARYANA	August 13, 2020
T.C. AGRO PVT. LTD. AND ORS. Vs. UHBVNL AND ORS.	November 10, 2020
TALWINDER SINGH Vs. STATE OF PUNJAB	September 22, 2020
TANU GOYAL Vs. RANJANA	January 8, 2020
TANUJ KAUSHAL Vs. STATE OF HARYANA	February 4, 2020
TARA SINGH @ JAGTAR SINGH Vs. STATE OF PUNJAB	March 12, 2020
TARNJEET KAUR Vs. ANKIT KNITWEARS	May 2, 2020
TARSEM LAL Vs. STATE OF HARYANA	July 13, 2020
TARSEM SINGH Vs. STATE OF PUNJAB	February 26, 2020
TARUN SEHGAL Vs. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY, JALANDHAR	February 26, 2020
TARUNJIT SINGH Vs. STATE OF PUNJAB	February 5, 2020
TEJ SINGH Vs. STATE OF HARYANA	February 13, 2020
TEJINDER SINGH Vs. STATE OF PUNJAB	March 2, 2020
TEJINDERPAL SHARMA Vs. STATE OF PUNJAB	September 9, 2020
TEJPAL Vs. STATE OF HARYANA	November 3, 2020
TEK SINGH Vs. STATE OF PUNJAB	February 17, 2020
THYSSENKRUPP ELEVATOR (INDIA) PRIVATE LIMITED Vs. GOVERNMENT OF PUNJAB	December 7, 2020
TILAK RAJ Vs. STATE OF HARYANA	January 13, 2020
TILAK RAJ Vs. STATE OF PUNJAB	February 28, 2020
TIRATH SINGH Vs. SUKHDEV RAJ	March 20, 2020
TOSHAL @ VISHAL Vs. STATE OF HARYANA	July 9, 2020
TRIBUNE TRUST EMPLOYEES UNION, CHANDIGARH Vs. UNION TERRITORY, CHANDIGARH	May 28, 2020
TRILOK CHAND Vs. STATE OF HARYANA	November 27, 2020
TYRE SALES Vs. SHREE KRISHNA ENTERPRISE	January 31, 2020
UFV INDIA GLOBAL EDUCATION Vs. UNION OF INDIA AND ORS.	September 9, 2020
UJAGAR SINGH Vs. HARDALIP SINGH AND ORS.	February 3, 2020
UJWAL HANDA Vs. STATE OF PUNJAB	January 9, 2020
UMESHWAR KAMAL Vs. STATE OF PUNJAB	July 14, 2020
UNION OF INDIA Vs. DHARAMPAL SHARMA	March 5, 2020
UNION OF INDIA Vs. SONU	September 29, 2020
UNION OF INDIA Vs. NIRMAL SINGH	May 12, 2020
UNITED INDIA INSURANCE CO. LTD Vs. TILA KUMARI GIRI	January 9, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SIMARJEET KAUR AND ORS.	January 9, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAVDEEP KUMAR	March 6, 2020
URMILA GARG Vs. STATE OF HARYANA	February 20, 2020
USHA PANDAY Vs. S.SIKANDER SINGH DHALIWAL	February 27, 2020
USHA RANI Vs. VEDIC GIRLS SENIOR SECONDARY SCHOOL	February 11, 2020
USHA RANI Vs. STATE OF PUNJAB	February 7, 2020
USMAN KHAN Vs. STAT OF HARYANA	October 14, 2020
VANEET Vs. TEJ PAL	January 24, 2020
VANINDER SINGH HUNDAL Vs. STATE OF PUNJAB	January 24, 2020
VARDHMAN HOLDINGHS LTD Vs. COMMISSIONER OF INCOME TAX RANGE -I LUDHIANA	January 21, 2020
VARINDER KUMAR Vs. STATE OF PUNJAB	November 16, 2020
VARINDER SINGH Vs. STATE OF PUNJAB	January 29, 2020
VARINDER SINGH @ BUNTY BAJWA Vs. STATE OF PUNJAB	January 8, 2020
VARINDER SINGH @ JHIRMAL Vs. STATE OF PUNJAB	February 5, 2020
VARUN BHOGAL Vs. STATE OF HARYANA	April 21, 2020
VASU CHAOUDHARY Vs. STATE OF PUNJAB	March 2, 2020
VEENA Vs. ASEEMSOOD	June 26, 2020
VEENA SOOD Vs. NEELAM VERMA	January 7, 2020
VEER SINGH ALIAS VEERU Vs. STATE OF HARYANA	March 18, 2020
VEERAN RANI Vs. STATE OF HARYANA	September 16, 2020
VICKY Vs. STATE OF U. T., CHANDIGARH	August 31, 2020
VIDYA DEVI Vs. STATE OF HARYANA	February 19, 2020
VIJAY Vs. STATE OF U.T	November 16, 2020
VIJAY AHLAWAT Vs. STATE OF HARYANA	July 27, 2020
VIJAY BHARAT VARMA Vs. BAR COUNCIL OF PUNJAB AND HARYANA	November 23, 2020
VIJAY KUMAR Vs. STATE OF HARYANA	September 30, 2020
VIJAY KUMAR Vs. STATE OF PUNJAB	November 6, 2020
VIJAY KUMAR Vs. MANAGING COMMITTEE ARYA COLLEGE, PANIPAT	March 17, 2020
VIJAY KUMAR GHAI Vs. PRITPAL SINGH BABBAR	February 25, 2020
VIJAY KUMAR JOSHI Vs. STATE OF PUNJAB	February 28, 2020
VIJAY LATA Vs. RAJIV ARORA	March 16, 2020
VIJAY PAL Vs. STATE OF HARYANA	May 27, 2020
VIJAY RATRA Vs. STATE OF HARYANA	October 13, 2020
VIJAYANT KUMAR Vs. STATE OF HARYANA	February 6, 2020
VIJENDER ALIAS MOTA Vs. STATE OF HARYANA	January 14, 2020
VIJETA ARORA Vs. BHARAT BHUSHAN	March 18, 2020
VIKAAS KADIAN Vs. STATE OF U.T., CHANDIGARH	February 25, 2020
VIKAS Vs. STATE OF HARYANA	January 22, 2020
VIKAS Vs. STATE OF HARYANA	November 5, 2020
VIKAS Vs. UNION OF INDIA AND ORS.	October 29, 2020
VIKAS BHAMU Vs. STATE OF HARYANA	June 2, 2020
VIKAS GOUR Vs. NAVAL KISHORE	September 2, 2020
VIKAS JAIN Vs. BALBIR SINGH	July 8, 2020
VIKAS MALIK Vs. STATE OF HARYANA	May 28, 2020
VIKAS MOHAN DAHIYA Vs. STATE OF HARYANA	September 9, 2020
VIKAS SHARMA Vs. STATE OF PUNJAB	February 12, 2020
VIKAS SHARMA Vs. STATE OF PUNJAB	November 24, 2020
VIKASH Vs. SATLUJ HIGH VIDYA MANDIR SCHOOL	January 9, 2020
VIKASH BHARDWAJ Vs. STATE OF PUNJAB	January 15, 2020
VIKRAM Vs. STATE OF HARYANA	November 26, 2020
VIKRAM Vs. STATE OF HARYANA	March 3, 2020
VIKRAM @ VICKY Vs. STATE OF HARYANA	December 4, 2020
VIKRAM MEHRA Vs. DEBTS RECOVERY TRIBUNAL, CHANDIGARH	January 7, 2020
VIKRAM PAL Vs. STATE OF HARYANA	May 6, 2020
VIKRAM SEHGAL Vs. STATE OF PUNJAB	February 3, 2020
VIKRAM SINGH Vs. STATE OF HARYANA	December 2, 2020
VIKRAM SINGH Vs. STATE OF HARYANA	September 23, 2020
VIKRAM SINGH Vs. STATE OF HARYANA	September 9, 2020
VIKRAMJEET SINGH @ BIKRAMJEET SINGH Vs. STATE OF PUNJAB	January 20, 2020
VIKSON SECURITIES PRIVATE LIMITED Vs. STATE OF PUNJAB	February 28, 2020
VIKUL JAIN Vs. STATE OF PUNJAB	November 5, 2020
VINAY KUMAR Vs. STATE OF U.T.CHANDIGARH	July 15, 2020
VINAY SHARMA Vs. STATE OF HARYANA	May 22, 2020
VINEET THAKRAL Vs. STATE OF HARYANA	July 10, 2020
VINOD JAIN AND ORS. Vs. STATE OF HARYANA	October 15, 2020
VINOD KUMAR Vs. STATE OF HARYANA	November 5, 2020
VINOD KUMAR Vs. STATE OF HARYANA	February 7, 2020
VINOD KUMAR CHAHAL Vs. STATE OF HARYANA	November 11, 2020
VINOD KUMAR GARG Vs. STATE OF HARYANA	May 27, 2020
VIPAN KUMAR Vs. STATE OF PUNJAB	February 3, 2020
VIPIN Vs. INDIAN OIL CORPORATION LTD	March 13, 2020
VIPIN @ MANNU Vs. STATE OF HARYANA	September 3, 2020
VIPIN KUMAR Vs. STATE OF HARYANA	October 27, 2020
VIPIN SHARMA Vs. STATE OF PUNJAB	October 9, 2020
VIRAKAT KUTI ASHRAM Vs. MOHINDER SINGH	March 12, 2020
VIRENDER Vs. STATE OF HARYANA	September 9, 2020
VIRENDER AGGARWAL Vs. STATE OF HARYANA	January 15, 2020
VIRPAL KAUR Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE	October 6, 2020
VISHAL Vs. STATE OF HARYANA	October 28, 2020
VISHAL Vs. STATE OF HARYANA	November 11, 2020
VISHAL Vs. UNION TERRITORY	November 3, 2020
VISHAL Vs. STATE OF HARYANA	May 27, 2020
VISHAL NAYYER Vs. CHOLAMANDLAM INVESTMENT & FINANCE COMPANY LIMITED	November 29, 2020
VISHAL PARASHAR Vs. STATE OF HARYANA	September 24, 2020
VISHAL RAMESHBHAI GANDHI Vs. STATE OF HARYANA	July 14, 2020
VISHAV PARTAP @ TILLU Vs. STATE OF PUNJAB	September 1, 2020
VOITH PAPER FABRICS INDIA LTD. AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ORS.	August 7, 2020
VRINDA SHARMA Vs. STATE OF HARYANA	September 4, 2020
WARYAM SINGH LAMBARDAR Vs. GURBAX SINGH	January 9, 2020
WEIGHTS AND MEASURES INDUSTRIAL ASSOCIATION PUNJAB Vs. DEPARTMENT OF FOOD	December 23, 2020
WWICS ESTATES PVT. LTD. AND ORS. Vs. GHANSHYAM BHUPAL AND ORS.	November 12, 2020
X Vs. STATE OF PUNJAB	March 17, 2020
YADVINDER SINGH Vs. UNION OF INDIA	November 17, 2020
YADWINDER SINGH Vs. STATE OF PUNJAB	May 27, 2020
YAMIN Vs. STATE OF HARYANA	August 19, 2020
YOGESH GOEL Vs. STATE OF HARYANA	January 24, 2020
YOGESH KUMAR Vs. STATE OF HARYANA	February 5, 2020
YOGESH NIBHAL Vs. STATE OF HARYANA	November 2, 2020
YUVRAJ CHOUDHARY Vs. UNION OF INDIA	December 22, 2020
ZAFFAR AHMED Vs. STATE OF U. P.	November 5, 2020
ZILE SINGH Vs. STATE OF HARYANA	January 30, 2020
ZILE SINGH Vs. STATE OF HARYANA	November 5, 2020
ZILE SINGH Vs. DEPUTY COMMISSIONER, KARNAL,	October 12, 2020

Year 2020 of HIGH COURT OF PUNJAB AND HARYANA

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