|
HARJOT SINGH Vs. STATE OF PUNJAB
|
January 12, 2018 |
|
KHUSHBU AND ANOTHER Vs. STATE OF HARYANA
|
January 12, 2018 |
|
A AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2018 |
|
A P SODHI Vs. STATE OF HARYANA
|
February 26, 2018 |
|
A R MADHAV RAO AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 22, 2018 |
|
A S PARMAR Vs. STATE OF PUNJAB
|
April 4, 2018 |
|
A TO Z BUILDCON INDIA PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2018 |
|
AAKASH Vs. STATE OF HARYANA
|
November 1, 2018 |
|
AAM NARBAD & ANR Vs. UNION OF INDIA
|
July 4, 2018 |
|
AAMIR Vs. STATE OF HARYANA AND ANOTHER
|
August 16, 2018 |
|
AARTI Vs. JAGDISH
|
January 24, 2018 |
|
AARTI RANI Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 2018 |
|
AARUSHI CHAUDHARY Vs. VIKAS DHILLON
|
January 8, 2018 |
|
ABHAY RAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 20, 2018 |
|
ABHEY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
ABHISHEK VERMA Vs. VAISHNAVI VERMA
|
April 26, 2018 |
|
ACHHRU BANSAL Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
ADITYA COTTON FACTORY Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
October 3, 2018 |
|
ADMAC FORMULATIONS Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2018 |
|
ADS BUILDWELL PVT. LTD., LUDHIANA Vs. GREATER LUDHIANA AREA DEVELOPMENT AUTHORITY, LUDHIANA AND OTHERS
|
February 20, 2018 |
|
AFFLATUS INTERNATIONAL Vs. UNION OF INDIA
|
November 19, 2018 |
|
AHIR COLLEGE SOCIETY, REWARI Vs. STATE OF HARYANA
|
April 2, 2018 |
|
AIASHA RANI Vs. STATE OF HARYANA AND ANOTHER
|
December 3, 2018 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
September 15, 2018 |
|
AJAY Vs. STATE OF HARYANA
|
February 19, 2018 |
|
AJAY Vs. STATE OF HARYANA
|
January 8, 2018 |
|
AJAY CHAUDHARY Vs. STATE OF PUNJAB AND ANOTHER
|
April 4, 2018 |
|
AJAY KAPOOR Vs. SHEELA RANI AND OTHERS
|
October 5, 2018 |
|
AJAY KAPUR Vs. DALJIT BAHIA
|
December 17, 2018 |
|
AJAY KUMAR Vs. RISHALO DEVI AND OTHERS
|
September 18, 2018 |
|
AJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
January 12, 2018 |
|
AJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2018 |
|
AJAY KUMAR AND OTHERS Vs. CHIMAN LAL AND OTHERS
|
July 25, 2018 |
|
AJAY KUMAR THAKUR AND OTHERS Vs. STATE OF HARYANA AND OTHERSLABIC
|
October 30, 2018 |
|
AJAY SINGHAL Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2018 |
|
AJIT Vs. STATE OF HARYANA
|
November 14, 2018 |
|
AJIT KUMAR Vs. VIJAY KUMAR AND OTHERS
|
May 21, 2018 |
|
AJIT SINGH Vs. R R JOWEL, IAS AND OTHERS
|
January 25, 2018 |
|
AJMER SINGH Vs. NAFE SINGH AND OTHERS
|
February 14, 2018 |
|
AJMER SINGH DHILLON Vs. RAMA RANI AND ANOTHER
|
August 28, 2018 |
|
AKANSHA GUPTA Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2018 |
|
AKASH KHOSLA Vs. A & H CONSTRUCTION CO AND ANOTHER
|
February 19, 2018 |
|
AKASH VERMA AND ANOTHER Vs. STATE OF HARYANA AND OTHER
|
November 15, 2018 |
|
AKASHDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2018 |
|
AKHEY SINGH Vs. STATE OF HARYANA
|
April 21, 2018 |
|
AKHIL BHARTIYA JEEV RAKSHA BISHNOI SABHA Vs. STATE OF PUNJAB AND ANOTHER
|
January 29, 2018 |
|
AKHIL SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2018 |
|
AKVINDER KAUR Vs. GURPREET SINGH
|
November 15, 2018 |
|
ALFA THERM LTD Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2018 |
|
ALI MOHD. Vs. MOHD. HANIF
|
November 15, 2018 |
|
ALKA GUPTA Vs. STATE OF PUNJAB
|
September 28, 2018 |
|
ALPINE MINMETALS INDIA PRIVATE LIMITED Vs. NOBLE RESOURCES LIMITED AND ANOTHER
|
January 12, 2018 |
|
AMAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
May 29, 2018 |
|
AMAN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2018 |
|
AMAN KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK AND ANOTHER
|
February 19, 2018 |
|
AMAN KUMAR ALIAS NIKKA AND OTHERS Vs. STATE OF PUNJAB
|
March 24, 2018 |
|
AMANDEEP Vs. TEJPAL AND OTHERS
|
February 26, 2018 |
|
AMANDEEP KAUR & OTHERS Vs. PRITPAL SINGH & ORS
|
May 25, 2018 |
|
AMANDEEP SINGH Vs. MONIKA BHATIA
|
December 6, 2018 |
|
AMANDEEP SINGH @ SODHI Vs. STATE OF PUNJAB & OTHERS
|
March 8, 2018 |
|
AMANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2018 |
|
AMANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 23, 2018 |
|
AMANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
May 15, 2018 |
|
AMANJOT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 8, 2018 |
|
AMANPREET KAUR Vs. KANWALVIR SINGH KANG AND ANOTHER
|
February 17, 2018 |
|
AMAR CHAND Vs. STATE OF PUNJAB
|
April 6, 2018 |
|
AMAR JYOTI SECURITY SERVICES (REGD ) Vs. STATE OF HARYANA & OTHERS
|
March 7, 2018 |
|
AMAR KAUR Vs. DEVINDER SINGH AND OTHERS
|
May 21, 2018 |
|
AMAR SINGH (SINCE DECEASED) THROUGH HIS LRS Vs. MUKHTIAR SINGH AND OTHERS
|
April 3, 2018 |
|
AMAR SINGH AND ORS. Vs. GRAM PANCHAYAT SHAMTOO
|
December 13, 2018 |
|
AMAR TYRES PRIVATE LIMITED Vs. HARMINDER KAUR AND ANOTHER
|
April 19, 2018 |
|
AMAR TYRES PVT LTD Vs. AMRIK SINGH AND ANOTHER
|
July 2, 2018 |
|
AMAR VERMA Vs. SONIA SAHI
|
April 5, 2018 |
|
AMARDEEP SINGH JOHAL Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2018 |
|
AMARDEEP SINGH SANDHU Vs. SAMPURAN SINGH DHILLON
|
November 22, 2018 |
|
AMARDEEP SINGH SANDHU Vs. SAMPURAN SINGH DHILLON
|
November 22, 2018 |
|
AMARJEET KAUR TAKHAR Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2018 |
|
AMARJEET SINGH Vs. DEPUTY COMMISSIONER-CUM-APPELLATE TRIBUNAL & ORS
|
May 21, 2018 |
|
AMARJIT @ RAVI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 8, 2018 |
|
AMARJIT KAUR Vs. BALKARAN SINGH
|
January 10, 2018 |
|
AMARJIT KAUR Vs. MALKIT SINGH
|
December 10, 2018 |
|
AMARJIT KAUR Vs. JASBIR SINGH
|
September 20, 2018 |
|
AMARJIT KAUR Vs. GURJANT SINGH
|
March 7, 2018 |
|
AMARJIT KAUR AND OTHERS Vs. STATE OF PUNJAB
|
April 3, 2018 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 2018 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 20, 2018 |
|
AMARJIT SINGH Vs. JASPAL SINGH AND OTHERS
|
February 21, 2018 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 21, 2018 |
|
AMARJIT SINGH Vs. JASVIR SINGH AND ORS
|
January 9, 2018 |
|
AMARJIT SINGH ALIAS AMBA Vs. GURBACHAN GIR AND OTHERS
|
May 24, 2018 |
|
AMARJIT SINGH AND OTHERS Vs. NAGINDER SINGH
|
May 9, 2018 |
|
AMARNATH INDUSTRIES, KATHUA, JAMMU Vs. UNION OF INDIA AND ANOTHER
|
May 15, 2018 |
|
AMIT @ MITTU Vs. STATE OF HARYANA
|
July 4, 2018 |
|
AMIT AGGARWAL Vs. RITU AGGARWAL AND ANOTHER
|
October 26, 2018 |
|
AMIT HASIJA Vs. SHIKHA HASIJA
|
November 21, 2018 |
|
AMIT KUMAR Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS THROUGH ITS SECRETARY AND OTHERS
|
February 23, 2018 |
|
AMIT KUMAR Vs. STATE OF HARYANA
|
December 4, 2018 |
|
AMIT KUMAR Vs. STATE OF HARYANA AND ORS.
|
December 15, 2018 |
|
AMIT MUNJAL Vs. THE STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
AMJAD (JUVENILE) THROUGH HIS FATHER AND NATURAL GUARDIAN NIYAJ MOHD Vs. STATE OF HARYANA AND ANOTHER
|
September 28, 2018 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 30, 2018 |
|
AMRIK SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 13, 2018 |
|
AMRIK SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 8, 2018 |
|
AMRIK SINGH AND ANOTHER Vs. KRISHNA REAL ESTATE ENTERPRISES PVT LTD
|
August 21, 2018 |
|
AMRIK SINGH AND OTHERS Vs. KANWALJIT SINGH
|
March 20, 2018 |
|
AMRIK SINGH ETC Vs. GIAN SINGH ETC
|
May 17, 2018 |
|
AMRIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2018 |
|
AMRIT KUMARI SOOD Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2018 |
|
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 7, 2018 |
|
AMRITPAL SINGH SHERGILL Vs. PARMINDER KAUR JOHAL @ PARMINDER KAUR SHERGILL
|
April 5, 2018 |
|
AMRITSAR IMPROVEMENT TURST Vs. MAHESH KUMAR AND ANOTHER
|
October 9, 2018 |
|
ANAND Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANR.
|
July 19, 2018 |
|
ANAND KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
September 28, 2018 |
|
ANAND MISHRA Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2018 |
|
ANANT TOOLS (UNIT NO II) PVT LTD AND OTHERS Vs. ANANT TOOLS PVT LTD , JALANDHAR
|
September 20, 2018 |
|
ANANT TOOLS PVT. LTD. Vs. SWATANTAR KUMAR CHOPRA
|
September 20, 2018 |
|
ANANTDEEP SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER
|
October 25, 2018 |
|
ANGOORI DEVI Vs. STATE OF HARYANA
|
April 17, 2018 |
|
ANGREJ KAUR AND ORS Vs. MANJEET KAUR AND ORS
|
May 15, 2018 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 29, 2018 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
October 3, 2018 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
March 15, 2018 |
|
ANGREJ SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 12, 2018 |
|
ANGREJ SINGH SANDHU Vs. STATE OF PUNJAB AND ANOTHER
|
May 4, 2018 |
|
ANGURI DEVI Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2018 |
|
ANIK BANSAL Vs. STATE OF HARYANA
|
January 29, 2018 |
|
ANIL Vs. STATE OF HARYANA AND OTHERS
|
February 28, 2018 |
|
ANIL ARYA Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2018 |
|
ANIL CHANANA Vs. GYANI RAM RULIYA RAM
|
October 30, 2018 |
|
ANIL JOHAR @ ANIL KUMAR Vs. STATE OF HARYANA
|
January 9, 2018 |
|
ANIL KUMAR Vs. STATE OF U T CHANDIGARH & ORS
|
April 4, 2018 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
November 29, 2018 |
|
ANIL KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED
|
July 18, 2018 |
|
ANIL KUMAR Vs. SHANTI DEVI
|
May 11, 2018 |
|
ANIL KUMAR Vs. CHESTHA
|
May 9, 2018 |
|
ANIL KUMAR Vs. STATE OF U T
|
February 17, 2018 |
|
ANIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
May 21, 2018 |
|
ANIL KUMAR AGGARWAL Vs. STATE OF PUNJAB AND ANOTHER
|
May 10, 2018 |
|
ANIL KUMAR AND OTHERS Vs. PAWAN KUMAR AND OTHERS
|
October 4, 2018 |
|
ANIL KUMAR CHAWLA Vs. PAMELA CHAWLA
|
February 23, 2018 |
|
ANINDA SUNDER NANDI Vs. UNION OF INDIA AND OTHERS
|
July 31, 2018 |
|
ANISH AGGARWAL SHAM SUNDER AGGARWAL Vs. STATE OF PUNJAB THROUGH SECRETARY DEPARTMENT OF FO
|
May 8, 2018 |
|
ANITA AND ANOTHER Vs. VISHAL SHARMA AND OTHERS
|
February 28, 2018 |
|
ANITA BALA Vs. STATE OF PUNJAB AND OTHERS
|
March 13, 2018 |
|
ANITA KUMARI @ ANITA RANI AND OTHERS Vs. KISHAN KUMAR AND ANOTHER
|
August 7, 2018 |
|
ANJANI KUMAR Vs. PRESIDING OFFICER
|
August 6, 2018 |
|
ANJU AND ANOTHER Vs. SONU
|
July 11, 2018 |
|
ANJU BALA Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2018 |
|
ANKIT GUPTA Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2018 |
|
ANKUSH KUMAR @ SONU Vs. STATE OF PUNJAB
|
August 9, 2018 |
|
ANMOL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
August 18, 2018 |
|
ANMOL SINGH NAYAR Vs. PUNJAB AND HARYANA HIGH COURT AND OTHERS
|
February 26, 2018 |
|
ANMOL SINGH NAYAR Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2018 |
|
ANNU Vs. BALWAN SINGH AND ANOTHER
|
July 5, 2018 |
|
ANNU SHARMA Vs. PARVEEN KUMAR
|
June 1, 2018 |
|
ANOUSHKA KEJRIWAL (MINOR) THROUGH HER NATURAL FATHER Vs. UNION OF INDIA AND OTHERS
|
July 31, 2018 |
|
ANSAL MITTAL TOWNSHIP P LTD Vs. RAJINDER KUMAR
|
May 8, 2018 |
|
ANTA RAM Vs. SURINDER KUMAR
|
October 30, 2018 |
|
ANTO DEVI Vs. U T OF CHANDIGARH & ANR
|
October 11, 2018 |
|
ANURAG VASHISHTHA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
December 4, 2018 |
|
APEEJAY SARASWATI P G COLLEGE FOR GIRLS Vs. VANDANA TYAGI AND OTHERS
|
July 6, 2018 |
|
APNINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 17, 2018 |
|
ARCHAEOLOGY DEPARTMENT, HARYANA, ART DESIGN BUILDING, SECTOR 10, CHANDIGARH, THROUGH ITS DIRECTOR Vs. PERMANENT LOK ADALAT, PKL AND OTHERS
|
July 9, 2018 |
|
ARCHANA SHARMA Vs. BRAHAM KUMAR
|
November 30, 2018 |
|
ARDEEP KUMAR BATTA Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2018 |
|
ARJAN SINGH Vs. VIRSA SINGH
|
July 3, 2018 |
|
ARJUN DEV CHANDRA Vs. GURUNANK PUBALIC WELFARE TRUST
|
November 26, 2018 |
|
ARJUN KUMAR @ ARUN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 18, 2018 |
|
ARJUN YASH MAHAJAN Vs. SHIVANI MAHAJAN
|
December 21, 2018 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UOI AND OTHERS
|
February 7, 2018 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH THROUGH ITS PRESIDENT HARMAN SINGH SIDHU Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH THROUGH ITS PRESIDENT HARMAN SINGH SIDHU Vs. STATE OF HARYANA AND OTHERS
|
March 27, 2018 |
|
ARSHDEEP SINGH Vs. MUKHTIAR KAUR AND ANOTHER
|
December 21, 2018 |
|
ARUN BHARDWAJ Vs. STATE OF PUNJAB
|
April 17, 2018 |
|
ARUN BHATTA COMPANY Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, DELHI AND ANOTHER
|
August 7, 2018 |
|
ARUN GUPTA AND ANOTHER Vs. SHASHI JAIN AND ANOTHER
|
April 4, 2018 |
|
ARUN KUMAR Vs. RIMPY SOI
|
March 21, 2018 |
|
ARUN KUMAR Vs. STATE OF HARYANA
|
November 21, 2018 |
|
ARUN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 16, 2018 |
|
ARUN KUMAR MENON AND ANOTHER Vs. STATE OF PUNJAB
|
August 23, 2018 |
|
ARVIND KUMAR Vs. M/S. SHAM SUNDER RAVI KUMAR AND ANOTHER
|
February 28, 2018 |
|
ARVIND SINGH TEJAWAT Vs. CENTRAL UNIVERSITY OF HARYANA AND OTHERS
|
January 23, 2018 |
|
ARVINDER SINGH @ GHOGA Vs. STATE OF PUNJAB
|
June 1, 2018 |
|
ARYA PRADESHIK PRATINIDHI SABHA AND ANOTHER Vs. PRESIDING OFFICER
|
July 16, 2018 |
|
ARYAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2018 |
|
ASHA RANI Vs. KAPIL DEV
|
July 16, 2018 |
|
ASHISH BANSAL Vs. STATE OF HARYANA
|
May 4, 2018 |
|
ASHISH KHETAN Vs. STATE OF PUNJAB (P&H)
|
January 10, 2018 |
|
ASHISH SUHAG Vs. SMT. SUNITA @ MADHU
|
February 27, 2018 |
|
ASHOK GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 17, 2018 |
|
ASHOK KHURANA Vs. STATE OF HARYANA
|
January 17, 2018 |
|
ASHOK KINGER Vs. PRADEEP KINGER
|
November 27, 2018 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2018 |
|
ASHOK KUMAR Vs. NARINDER SINGH
|
July 2, 2018 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 30, 2018 |
|
ASHOK KUMAR Vs. PIARA SINGH
|
May 29, 2018 |
|
ASHOK KUMAR Vs. VEENA WALIA AND OTHERS
|
February 2, 2018 |
|
ASHOK KUMAR Vs. KAMALJIT SINGH AND OTHERS
|
May 29, 2018 |
|
ASHOK KUMAR @ SHOKI Vs. STATE OF PUNJAB AND OTHER
|
December 6, 2018 |
|
ASHOK KUMAR AND ANOTHER Vs. U T , CHANDIGARH
|
March 9, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. PURSHOTTAM BANSAL
|
February 2, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. ANITA RANI
|
March 20, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. CHET RAM AND OTHERS
|
July 4, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
ASHOK KUMAR JAIN Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2018 |
|
ASHOK KUMAR JAIN AND ANOTHER Vs. AJAY JAIN AND OTHERS
|
April 23, 2018 |
|
ASHOK KUMAR JAIN AND ANOTHER Vs. AJAI JAIN AND ANOTHER
|
February 1, 2018 |
|
ASHOK KUMAR MANJU AND OTHERS Vs. KCCB LIMITED AND OTHERS
|
July 13, 2018 |
|
ASHOK MITTAL Vs. ASHIMA ANAND
|
December 20, 2018 |
|
ASHU Vs. ASHOK
|
February 23, 2018 |
|
ASHU HOODA Vs. UNION TERRITORY CHANDIGARH AND OTHERS
|
August 31, 2018 |
|
ASHWANI CHAWLA Vs. IMPULSE OVERSEAS PVT LTD
|
September 5, 2018 |
|
ASHWANI GOEL Vs. STATE OF U.T. CHANDIGARH
|
March 9, 2018 |
|
ASHWANI KUMAR Vs. THE CENTRAL ADMINISTRATIVE
|
November 28, 2018 |
|
ASHWANI KUMAR Vs. AMARJIT KAUR AND OTHERS
|
September 12, 2018 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2018 |
|
ASHWANI KUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE PATIALA
|
September 20, 2018 |
|
ASHWANI RAINA Vs. STATE OF PUNJAB
|
March 26, 2018 |
|
ASIANLAK HEALTH FOODS LTD Vs. UNION OF INDIA AND OTHERS
|
March 19, 2018 |
|
ASLAM KHAN Vs. STATE OF PUNJAB
|
November 28, 2018 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M/S. CGS TUNG MEMORIAL PUBLIC SCHOOL AND ANOTHER
|
February 1, 2018 |
|
ASSTT. COMMR. OF C. EX. DIVISION, CHANDIGARH Vs. NOVA INDUSTRIES (P) LTD.
|
November 30, 2018 |
|
ASUBI AND OTHERS Vs. AZAD @ MOHD AZAD AND OTHERS
|
January 30, 2018 |
|
ATAMJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 10, 2018 |
|
ATMA SINGH SAMRA Vs. DISTRICT MAGISTRATE
|
September 17, 2018 |
|
ATTAR SINGH Vs. LABH KAUR AND OTHERS
|
May 11, 2018 |
|
ATTAR SINGH Vs. MAQTUL BAJ
|
February 21, 2018 |
|
ATTENDER @ CHUNU Vs. STATE OF HARYANA
|
May 15, 2018 |
|
ATUL KUMAR GERA Vs. STATE OF HARYANA
|
March 9, 2018 |
|
AVDESH PANDEY Vs. VIKRAM ELECTRIC EQUIPMENT (PVT ) LIMITED
|
April 25, 2018 |
|
AVNEET SINGH Vs. JASWANT SINGH
|
April 24, 2018 |
|
AVTAR SINGH Vs. SOM NATH AND OTHERS
|
October 12, 2018 |
|
AVTAR SINGH Vs. JAGJIT SINGH AND ANOTHER
|
July 3, 2018 |
|
AVTAR SINGH Vs. GURMEJ SINGH AND OTHERS
|
May 28, 2018 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 2, 2018 |
|
AVTAR SINGH Vs. REGISTRAR
|
May 2, 2018 |
|
AVTAR SINGH Vs. GEETA RANI
|
November 15, 2018 |
|
AVTAR SINGH Vs. ROSHAN LAL
|
October 31, 2018 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
March 19, 2018 |
|
AVTAR SINGH Vs. KULDEEP SINGH AND ANOTHER
|
January 23, 2018 |
|
AVTAR SINGH Vs. SUKHWINDER SINGH
|
November 15, 2018 |
|
AVTAR SINGH AND ANOTHER Vs. AVTAR SINGH AND OTHERS
|
March 12, 2018 |
|
AVTAR SINGH BHATTI Vs. KULWANT SINGH
|
November 22, 2018 |
|
B R SOLVEX PVT LTD & ANR Vs. RSA TRADING COMPANY
|
October 8, 2018 |
|
BABA FARID VIDYAK SOCIETY AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS
|
September 26, 2018 |
|
BABALI AND ORS Vs. SADDIK AND OTHERS
|
March 21, 2018 |
|
BABITA Vs. STATE OF HARYANA & OTHERS
|
July 9, 2018 |
|
BABITA Vs. STATE OF HARYANA AND OTHERS
|
July 16, 2018 |
|
BABITA AND OTHERS Vs. SUMAN LATA
|
November 29, 2018 |
|
BABLI Vs. STATE OF PUNJAB & OTHERS
|
February 7, 2018 |
|
BABLU Vs. MANGAL SAIN AND OTHERS
|
October 8, 2018 |
|
BABU RAM Vs. GURDEV SINGH AND OTHERS
|
March 12, 2018 |
|
BABU RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2018 |
|
BACHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
April 6, 2018 |
|
BACHAN SINGH AND ANOTHER Vs. LAKHWINDER KAUR AND OTHERS
|
January 10, 2018 |
|
BACHITTAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT LUDHIANA, AND OTHERS
|
August 13, 2018 |
|
BADAL SONI Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2018 |
|
BADLU SINGH AND OTHERS Vs. SUKHMA DEVI
|
February 6, 2018 |
|
BAGIAL COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD Vs. PUNJAB MANDI BOARD AND ANOTHER
|
July 2, 2018 |
|
BAHADUR CHAND Vs. MADAN LAL AND OTHERS
|
March 1, 2018 |
|
BAHADUR SINGH Vs. FINANCIAL COMMISSIONER
|
May 2, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JASPREET REHAL AND OTHERS
|
March 27, 2018 |
|
BAJRANG LAL Vs. STATE OF HARYANA
|
February 1, 2018 |
|
BAKHSHISH SINGH SARPANCH Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2018 |
|
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
July 13, 2018 |
|
BAL KISHAN Vs. CHHOTA RAM AND ANOTHER
|
February 20, 2018 |
|
BAL KRISHAN SHARMA AND OTHERS Vs. RAJA RAM AGGARWAL DHARMSHALA TRUST (REGISTERED) MANDI DABWALI
|
May 3, 2018 |
|
BALA @ RAJBALA AND OTHERS Vs. SUMER SINGH AND OTHERS
|
October 11, 2018 |
|
BALA DEVI Vs. STATE OF HARYANA AND ANOTHER
|
July 17, 2018 |
|
BALA DEVI AND ANOTHER Vs. UNION OF INDIA
|
July 11, 2018 |
|
BALAK RAM ALIAS KAKA RAM Vs. KARNAIL SINGH AND OTHERS
|
March 6, 2018 |
|
BALBIR KUMAR @ BITTU Vs. STATE OF PUNJAB
|
March 13, 2018 |
|
BALBIR SINGH Vs. SULOCHNA AND OTHERS
|
March 14, 2018 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 3, 2018 |
|
BALBIR SINGH Vs. DILBAGH SINGH AND OTHERS
|
May 3, 2018 |
|
BALBIR SINGH (DECEASED) Vs. SHIV RAJ SINGH DABRA
|
November 26, 2018 |
|
BALBIR SINGH (DECEASED) THROUGH LR Vs. UNION OF INDIA AND OTHERS
|
July 24, 2018 |
|
BALBIR SINGH AND ANOTHER Vs. SHIVALIK ENVIRON COOPERATIVE HOUSING BUILDING SOCIETY LIMITED SAKETRI AND ANOTHER
|
May 31, 2018 |
|
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 22, 2018 |
|
BALBIR SINGH THAKUR Vs. IFFCO-TOKIO GENERAL INSURANE CO LTD
|
October 31, 2018 |
|
BALDEV SINGH Vs. GURDIAL SINGH & OTHERS
|
May 3, 2018 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 27, 2018 |
|
BALDEV SINGH Vs. BALBIR SINGH AND OTHERS
|
April 24, 2018 |
|
BALDEV SINGH Vs. JAIMAL SINGH AND OTHERS
|
May 3, 2018 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 2018 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2018 |
|
BALDEV SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
April 23, 2018 |
|
BALDEV SINGH AND ANOTHER Vs. HOSHIAR SINGH AND OTHERS
|
May 30, 2018 |
|
BALDEV SINGH AND OTHERS Vs. HARI SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
|
May 29, 2018 |
|
BALJEET Vs. RAM KISHAN
|
December 10, 2018 |
|
BALJEET KUMAR RAO Vs. STATE OF HARYANA AND ANOTHER
|
February 23, 2018 |
|
BALJEET SINGH Vs. INDUSTRIAL TRIBUNAL, BATHINDA AND OTHERS
|
April 18, 2018 |
|
BALJEET SINGH Vs. MUKESH KUMAR AND OTHERS
|
May 25, 2018 |
|
BALJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2018 |
|
BALJINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND ORS.
|
November 26, 2018 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2018 |
|
BALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2018 |
|
BALJINDER SINGH AND OTHERS Vs. WATTAN SINGH AND OTHERS
|
January 30, 2018 |
|
BALJIT Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2018 |
|
BALJIT KAUR Vs. JASWANT SINGH
|
December 2, 2018 |
|
BALJIT KAUR SAGGOO Vs. CHIRANJEEV SINGH SAINI
|
July 18, 2018 |
|
BALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2018 |
|
BALJIT SINGH & OTHERS Vs. GURMIT SINGH & ORS
|
May 18, 2018 |
|
BALJIT SINGH AND ANOTHER Vs. BANTA SINGH AND ANOTHER
|
May 30, 2018 |
|
BALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2018 |
|
BALJIT SINGH GILL Vs. SURJIT SINGH AND ORS.
|
November 19, 2018 |
|
BALKAR SINGH Vs. PRESIDING OFFICER
|
October 12, 2018 |
|
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 3, 2018 |
|
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 15, 2018 |
|
BALRAJ AND OTHERS Vs. ROOPA AND OTHERS
|
October 17, 2018 |
|
BALRAJ SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
BALRAM AND CO Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
May 30, 2018 |
|
BALVINDER KAUR AND OTHERS Vs. TALWINDER SINGH AND OTHERS
|
August 8, 2018 |
|
BALVIR SINGH Vs. PSPCL
|
November 29, 2018 |
|
BALWAN Vs. STATE OF HARYANA
|
March 19, 2018 |
|
BALWANT DASS ALIAS BANT DASS AND OTHERS Vs. THE STATE OF PUNJAB
|
February 10, 2018 |
|
BALWANT RAM Vs. STATE OF PUNJAB
|
December 11, 2018 |
|
BALWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2018 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
February 15, 2018 |
|
BALWINDER KAUR AND OTHERS Vs. ASHA AND OTHERS
|
January 12, 2018 |
|
BALWINDER KUMAR Vs. R N HIGHWAYS (P) LTD
|
August 17, 2018 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2018 |
|
BALWINDER SINGH Vs. PATIALA IMPROVEMENT TRUST AND OTHERS
|
August 6, 2018 |
|
BALWINDER SINGH Vs. SEEMA BRAR
|
November 28, 2018 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 1, 2018 |
|
BALWINDER SINGH & ORS Vs. JASWANT SINGH
|
March 15, 2018 |
|
BALWINDER SINGH @ BINDER Vs. STATE OF HARYANA
|
March 1, 2018 |
|
BALWINDER SINGH @ MINKAL BAJAJ Vs. UNION TERRITORY, CHANDIGARH
|
March 19, 2018 |
|
BALWINDER SINGH AND ANOTHER Vs. SUKHJINDER SINGH NAMBERDAR AND ANOTHER
|
February 9, 2018 |
|
BALWINDER SINGH AND ANOTHER Vs. GURDARSHAN SINGH AND ANOTHER
|
February 19, 2018 |
|
BALWINDER SINGH AND ANOTHER Vs. DILBAG SINGH AND OTHERS
|
November 13, 2018 |
|
BALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 14, 2018 |
|
BALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2018 |
|
BALWINDER SINGH MALHI AND ANR Vs. RAJINDER SINGH BATH
|
August 14, 2018 |
|
BALWINDER SINGH SANDHU Vs. RITESH ARYA
|
October 5, 2018 |
|
BANARSI DASS(DECEASED) THROUGH LRS AND ANOTHER Vs. RAMJI DASS AND OTHERS
|
March 14, 2018 |
|
BANI SURI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2018 |
|
BANWARI LAL SURESH KUMAR Vs. STURDY INDUSTRIES LIMITED
|
April 18, 2018 |
|
BARAHAM SARUP Vs. GAGANDEEP
|
December 18, 2018 |
|
BARFINA Vs. ASLAM AND ANOTHER
|
August 23, 2018 |
|
BASAKHA SINGH RATHORE Vs. STATE BANK OF INDIA AND OTHERS
|
October 1, 2018 |
|
BASESHAR NATH TRUST Vs. SAT PAL SEHGAL
|
April 5, 2018 |
|
BASTI WAKILANWALI COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. BALWANT SINGH AND ANOTHER
|
September 19, 2018 |
|
BAWINDER VERMA Vs. RICHA SHARMA
|
July 10, 2018 |
|
BCH ELECTRICS LIMITED Vs. VIRENDER MAGU
|
March 12, 2018 |
|
BEANT SINGH Vs. DILBAG SINGH
|
June 1, 2018 |
|
BEDO DEVI Vs. STATE BANK OF INDIA AND ANOTHER
|
May 15, 2018 |
|
BEERAM WATI Vs. GAJENDER SINGH
|
November 26, 2018 |
|
BHAGWAN SAHAI Vs. BIRMA DEVI
|
March 21, 2018 |
|
BHAGWANA (DECEASED) THROUGH LRS AND OTHERS Vs. GRAM PANCHAYAT VILLAGE JOSHI
|
April 25, 2018 |
|
BHAGWANT SINGH Vs. PREET MOHINDER SINGH AND ANOTHER
|
March 22, 2018 |
|
BHAGWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 1, 2018 |
|
BHAGWATA DAMASE Vs. UNION OF INDIA
|
September 7, 2018 |
|
BHAI KANHAIYA SEWA SOCIETY Vs. DISTRICT MAGISTRATE
|
September 18, 2018 |
|
BHAJAN KAUR Vs. NASIB KAUR AND OTHERS
|
February 22, 2018 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
November 12, 2018 |
|
BHAJAN SINGH Vs. BALWANT KAUR
|
December 15, 2018 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2018 |
|
BHAJAN SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORP LTD AND ANR
|
January 8, 2018 |
|
BHAJAN SINGH Vs. PUNJAB WAKF BOARD
|
December 7, 2018 |
|
BHAJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 7, 2018 |
|
BHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 17, 2018 |
|
BHAJAN SINGH AND OTHERS Vs. JAGIRO ALIAS JAGIR KAUR AND OTHERS
|
September 14, 2018 |
|
BHALE RAM (NOW DECEASED) THROUGH HIS LR-MAHABIR AND ANOTHER Vs. DIRECTOR PANCHAYAT
|
July 12, 2018 |
|
BHANA (DECEASED) THROUGH LRS Vs. KARAN SINGH AND OTHERS
|
July 26, 2018 |
|
BHANWAR SINGH Vs. PRESIDING OFFICER AND ANOTHER
|
April 26, 2018 |
|
BHARAT BHUSHAN Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA
|
January 10, 2018 |
|
BHARAT BHUSHAN SINGLA Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2018 |
|
BHARAT JINDAL Vs. STATE OF PUNJAB
|
May 10, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD & OTHERS
|
February 15, 2018 |
|
BHARAT SANCHAR NIGAM LTD Vs. M/S SAB INFOTECH
|
December 18, 2018 |
|
BHARTI AXA GENERAL INSURANCE CO LTD Vs. YOGESH KUMAR AND OTHERS
|
July 4, 2018 |
|
BHARTI SHARMA Vs. DEEPAK SHARMA
|
August 16, 2018 |
|
BHASHA Vs. YASIN THROUGH LRS AND OTHERS
|
August 10, 2018 |
|
BHATERI COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2018 |
|
BHATERI DEVI Vs. STATE OF HARYANA AND OTHERS
|
April 24, 2018 |
|
BHATERI DEVI AND ORS Vs. VIDYADHAR NOPARAM JAT AND ANR
|
August 6, 2018 |
|
BHAWANJIT SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA & OTHERS
|
April 26, 2018 |
|
BHAWNA KATHURIA Vs. SHIVANI TRADERS AND ANOTHER
|
January 9, 2018 |
|
BHIM SEN Vs. AVTAR SINGH
|
October 12, 2018 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
October 31, 2018 |
|
BHIM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
BHIMESHWARI TRUST Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
|
January 10, 2018 |
|
BHIWANI CENTRAL COOP. BANK LTD.& ANR. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT & ANR
|
December 11, 2018 |
|
BHIWANI IMPROVEMENT TRUST Vs. SURAJ PARKASH MAKHARIA AND OTHERS
|
April 23, 2018 |
|
BHOLA DEVI Vs. DHBVN (P) LTD. AND OTHERS
|
February 15, 2018 |
|
BHOLU Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 11, 2018 |
|
BHOOMIKA SAROHA Vs. RAMESH MALIK & OTHERS
|
December 5, 2018 |
|
BHOOP SINGH Vs. RADHEY SHYAM AND ANOTHER
|
May 2, 2018 |
|
BHOOP SINGH AND ANOTHER Vs. STATE OF HARYANA
|
October 16, 2018 |
|
BHUP SINGH AND OTHERS Vs. RAJ SINGH @ RAJINDER SINGH AND ANOTHER
|
July 13, 2018 |
|
BHUPENDERA CEMENT WORKERS UNION, SURAJPUR Vs. STATE OF HARYANA AND OTHERS
|
April 4, 2018 |
|
BHUPINDER KAUR AND ANOTHER Vs. CHANDIGARH MUNICIPAL CORPORATION
|
April 17, 2018 |
|
BHUPINDER SINGH Vs. SARABJIT SINGH AND OTHERS
|
May 10, 2018 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2018 |
|
BHUPINDER SINGH Vs. PARAMJIT SINGH AND OTHERS
|
March 1, 2018 |
|
BHUPINDER SINGH Vs. MOHINDER SINGH
|
October 25, 2018 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 19, 2018 |
|
BHUPINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
February 1, 2018 |
|
BHURA @ RASHID Vs. STATE OF HARYANA
|
May 28, 2018 |
|
BIASO DEVI Vs. STATE OF PUNJAB
|
May 31, 2018 |
|
BIJENDER SINGH Vs. KOTAK MAHINDRA PRIME LTD AND ANOTHER
|
December 10, 2018 |
|
BIJENDER SINGH AND OTHERS Vs. MAHINDER
|
February 26, 2018 |
|
BIKRAMJIT SINGH Vs. KULDEEP KAUR
|
November 27, 2018 |
|
BIKRAMJIT SINGH @ BABBI & ANOTHER Vs. BALWANT KAUR & OTHERS
|
July 12, 2018 |
|
BIMAL KUMAR Vs. JHANKOUR SHYAM AND OTHERS
|
September 19, 2018 |
|
BIMLA Vs. BHUPENDER AND ANOTHER
|
January 18, 2018 |
|
BIMLA & ANOTHER Vs. STATE OF HARYANA & ANOTHER
|
July 24, 2018 |
|
BIMLA AND OTHERS Vs. STATE OF HARYANA
|
December 5, 2018 |
|
BIMLA MALIK Vs. SEEMA SINGH AND OTHERS
|
February 20, 2018 |
|
BIMLA RANI AND OTHERS Vs. JASPAL SINGH AND OTHERS
|
February 17, 2018 |
|
BINDO @ BIMLA Vs. BACHAN GIR AND OTHERS
|
October 9, 2018 |
|
BIR MATI AND OTHERS Vs. JOGINDER SINGH
|
April 16, 2018 |
|
BIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 13, 2018 |
|
BIRMATI Vs. STATE OF HARYANA
|
February 21, 2018 |
|
BISHAN DAS Vs. MAYA DEVI AND OTHERS
|
July 4, 2018 |
|
BOBBY @ BOBBY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
November 1, 2018 |
|
BOHAR SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL (ADC), MOGA DISTT MOGA AND OTHERS
|
June 25, 2018 |
|
BOURN HALL INTERNATIONAL INDIA PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2018 |
|
BOURN HALL INTERNATIONAL INDIA PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2018 |
|
BRAHAM PAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2018 |
|
BRAHM DUTT BALI (SINCE DECEASED) THROUGH LRS Vs. HARYANA DEVELOPMENT AUTHORITY (HUDA) AND OTHERS
|
February 28, 2018 |
|
BRAR MOTORS AND ANOTHER Vs. BRIDGESTONE INDIA PVT LTD
|
February 9, 2018 |
|
BRIJ BHUSHAN KAUSHIK Vs. STATE OF HARYANA
|
April 19, 2018 |
|
BRIJ KANT Vs. GOPAL CHAND GUPTA
|
February 15, 2018 |
|
BRIJ MOHAN Vs. SOM CHAND AND ANOTHER
|
February 8, 2018 |
|
BRIJESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2018 |
|
BRIJESH KUMAR Vs. JAGBIR @ KALA AND OTHERS
|
July 9, 2018 |
|
BRIJESHWAR Vs. HARYANA STATE & OTHERS
|
March 23, 2018 |
|
BUDGET SIGNS Vs. UNION OF INDIA AND OTHERS
|
February 28, 2018 |
|
BUDH RAM Vs. EXECUTIVE ENGINEER AND ANOTHER
|
May 4, 2018 |
|
BUDH RAM Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
BUTA KHAN Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
BUTA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 20, 2018 |
|
CAHNDERPAL Vs. ASSISTANT COLLECTOR IST GRADE-CUM-TEHSILDAR, ABOHAR AND OTHERS
|
September 19, 2018 |
|
CAPITAL FIRST LIMITED Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2018 |
|
CAPT ANILA BHATIA Vs. STATE OF HARYANA
|
October 9, 2018 |
|
CARPO POWER LIMITED Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2018 |
|
CENTRAL BANK OF INDIA Vs. STATE OF PUNJAB AND OTHERS
|
March 22, 2018 |
|
CENTRAL BOARD OF TRUSTEES, EPF ORGANIZATION Vs. HARI DARSHAN SINGH BKO (BRICK KILN OWNER)
|
May 4, 2018 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. BIBI JAGIR KAUR AND OTHERS
|
December 4, 2018 |
|
CENTRAL INSTITUTE OF RESEARCH ON BUFFALOES, HISAR AND ANOTHER Vs. DARSHAN SINGH AND ANOTHER
|
December 5, 2018 |
|
CENTRAL WAREHOUSING CORPORATION Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2018 |
|
CHADHA SUPER CARS (P) LTD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 29, 2018 |
|
CHAHAT BHATIA Vs. GOVERNMENT MEDICAL COLLEGE & HOSPITAL
|
May 15, 2018 |
|
CHAIRMAN PSPCL AND OTHERS Vs. DIA
|
April 17, 2018 |
|
CHAMELI DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 19, 2018 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
March 15, 2018 |
|
CHAMKAUR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2018 |
|
CHAMPA LAL AND ANOTHER Vs. STATE OF PUNJAB
|
May 21, 2018 |
|
CHANAN RAM AND OTHERS Vs. GAJJAN SINGH
|
October 12, 2018 |
|
CHANAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2018 |
|
CHANAN SINGH @ CHARAN SINGH Vs. SWARAN SINGH
|
March 1, 2018 |
|
CHAND SINGH Vs. GURDIT
|
October 15, 2018 |
|
CHAND SINGH Vs. RAJINDER SINGH AND OTHERS
|
May 8, 2018 |
|
CHANDAN MADAAN Vs. STATE OF PUNJAB
|
May 14, 2018 |
|
CHANDER BHAN Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
CHANDER KAMAL SEKHRI Vs. ASHOK SETH
|
March 7, 2018 |
|
CHANDER KANTA VERMA Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2018 |
|
CHANDER PAL Vs. RAJINDER NATH
|
October 11, 2018 |
|
CHANDER PARKAS Vs. DUSHYANT KUMAR & ORS
|
February 20, 2018 |
|
CHANDER SHEKHAR RAWAT Vs. STATE OF HARYANA
|
June 21, 2018 |
|
CHANDERWATI AND OTHERS Vs. AZAD SINGH AND OTHERS
|
May 29, 2018 |
|
CHANDIGARH HOUSING BOARD Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) U.T., CHANDIGARH AND ANOTHER
|
March 15, 2018 |
|
CHANDIGARH SPORTS COUNCIL Vs. BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ANOTHER
|
July 25, 2018 |
|
CHANDIGARH TRANSPORT UNDERTAKING Vs. THE PRESIDING OFFICER AND OTHERS
|
March 15, 2018 |
|
CHARAN SINGH AND ANOTHER Vs. VIKRAM ELECTRIC EQUIPMENT PVT LTD AND ANOTHER
|
September 26, 2018 |
|
CHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 28, 2018 |
|
CHARANJIT LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2018 |
|
CHARANJIT SINGH Vs. HARISH KUMAR SACHDEVA AND OTHERS
|
January 30, 2018 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB & ANR
|
December 19, 2018 |
|
CHARANJIT SINGH Vs. JASWANT SINGH
|
November 30, 2018 |
|
CHARANJIT SINGH AND ANOTHER Vs. STATE OF HARYANA
|
May 31, 2018 |
|
CHARANJIT SINGH AND OTHERS Vs. NAIB SINGH AND OTHERS
|
July 13, 2018 |
|
CHATRO AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
February 2, 2018 |
|
CHATURBHUJ Vs. STATE OF HARYANA & ANR
|
May 2, 2018 |
|
CHAWLI DEVI AND OTHERS Vs. INDER PAUL AND OTHERS
|
May 14, 2018 |
|
CHD DEVELOPERS LIMITED Vs. SURAJ SHARMA AND OTHERS
|
March 9, 2018 |
|
CHEEMA RAM Vs. STATE OF PUNJAB
|
June 25, 2018 |
|
CHET RAM Vs. STATE OF HARYANA AND OTHERS
|
July 2, 2018 |
|
CHET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 7, 2018 |
|
CHHABIL DASS AND OTHERS Vs. HEM RAJ AND OTHERS
|
March 8, 2018 |
|
CHHINDA SINGH Vs. STATE OF PUNJAB
|
August 1, 2018 |
|
CHIEF CONSERVATOR OFFICER AND OTHERS Vs. SAWARNO DEVI AND ANOTHER
|
July 17, 2018 |
|
CHIEF ENGINEER Vs. JASWANT SINGH AND ANOTHER
|
July 31, 2018 |
|
CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANOTHER Vs. SANTOSH AND ANOTHER
|
October 15, 2018 |
|
CHINTO DEVI AND OTHERS Vs. SANJEEV KUMAR AND ANOTHER
|
January 19, 2018 |
|
CHIRANJI LAL (SINCE DECEASED) THROUGH HIS LRS & ORS Vs. RAM SINGH AND OTHERS
|
May 16, 2018 |
|
CHIRANJI LAL SHARMA Vs. SUNIL HANS
|
August 16, 2018 |
|
CHOLAMANDALAM M S GENERAL INSURANCE CO LTD Vs. NISHA SODHI AND OTHERS
|
August 3, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. DHARAMVEER AND ANOTHER
|
October 3, 2018 |
|
CHUHAR KHAN Vs. MEHANGA SINGH AND OTHERS
|
July 4, 2018 |
|
CHUNI LAL UJJAGAR RAM AND OTHERS Vs. FOOD CORPORATION OF INDIA
|
April 4, 2018 |
|
CHUNNI LAL Vs. RANJIT SINGH AND ORS
|
April 5, 2018 |
|
CIIS EDUCATIONAL SERVICES SOCIETY Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2018 |
|
COL JAGJIT SINGH (SINCE DECEASED) THR HIS LR Vs. MAJ APJIT SINGH (RETD ) AND OTHERS
|
January 25, 2018 |
|
COMMISSIONER Vs. DHARAM SINGH @ DHARAM PAL
|
August 6, 2018 |
|
COMMISSIONER AND DIRECTOR GENERAL SCHOOL EDUCATION Vs. RENU SHARMA
|
July 5, 2018 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE, SCO NO 6, SECTOR 1, ROHTAK Vs. GRASIM BHIWANI TEXTILE LIMITED (UNIT BHIWANI TEXTILE MILLS) BTM ROAD, BIRLA COLONY, BHIWANI
|
May 15, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. GAURAV PHARMA LIMITED
|
August 21, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE FARIDABAD Vs. EQUIPMENT CONDUCTORS AND CABLES LIMITED
|
August 7, 2018 |
|
COMMISSIONER OF CUSTOMS, LUDHIANA Vs. GOLDEN ENTERPRISES
|
February 22, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LIMITED
|
August 6, 2018 |
|
COMMISSIONER OF INCOME TAX (EXEMPTIONS), Vs. SETH VINOD KUMAR SOMANI
|
May 15, 2018 |
|
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. SANT GIRDHAR ANAND PARMHANS SANT ASHRAM, RANJRI, P O RAYA TEHSIL & DISTRICT SAMBA, JAMMU & KASHMIR
|
May 16, 2018 |
|
COMMISSIONER OF INCOME TAX (TDS) 1, CHANDIGARH Vs. DEDICATED FREIGHT CORRIDOR CORPORATION LIMITED
|
May 10, 2018 |
|
COMMISSIONER OF INCOME TAX (TDS) CHANDIGARH Vs. OCM INDIA LIMITED
|
May 9, 2018 |
|
COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH Vs. MANAGING COMMITTEE, ARYA HIGH SCHOOL, ARYA SAMAJ GALI, MANSA (PUNJAB)
|
May 16, 2018 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. NHPC LTD
|
February 14, 2018 |
|
COMMISSIONER OF INCOME-TAX FARIDABAD Vs. NHPC LTD
|
February 28, 2018 |
|
CONCEPTS GLOBAL IMPEX Vs. UNION OF INDIA
|
August 16, 2018 |
|
CONTINENTAL LEATHER PRIVATE LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 14, 2018 |
|
COURT ON ITS OWN MOTION Vs. MULKH RAJ
|
March 23, 2018 |
|
CROP CHEMICALS INDIA LTD & ANOTHER Vs. STATE OF PUNJAB
|
October 16, 2018 |
|
D C MEHANDRU AND OTHERS Vs. PROVIDENT FUND INSPECTOR (ENFORCEMENT OFFICER)
|
May 21, 2018 |
|
D K KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION (PSWC)
|
October 31, 2018 |
|
D K SETHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 24, 2018 |
|
D N SINGLA Vs. PROVIDENT FUND INSPECTOR AND ORS
|
October 15, 2018 |
|
D P ENGINEERING INDUSTRIES LTD , FARIDABAD Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD , PANCHKULA AND ANOTHER
|
February 7, 2018 |
|
D.R. ARORA Vs. STATE OF HARYANA AND ORS.
|
December 3, 2018 |
|
DAKHAN NOW DECEASED THROUGH LR Vs. RUKMA DEVI AND ANOTHER
|
July 3, 2018 |
|
DAKSH AADIA Vs. STATE OF PUNJAB
|
August 17, 2018 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAL LTD AND OTHERS Vs. PAWAN GOYAL
|
June 1, 2018 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. M/S VIPUL MOTORS PVT. LTD. AND ANOTHER
|
January 23, 2018 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. SHANTI DEVI
|
November 26, 2018 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. & ORS. Vs. M/S MAA SUKHMABARI GWAR GUM BAPORA
|
March 15, 2018 |
|
DAKSHINI HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. SANTOKH SINGH
|
May 2, 2018 |
|
DALBIR Vs. STATE OF HARYANA
|
March 19, 2018 |
|
DALBIR CHAND Vs. STATE OF PUNJAB
|
October 29, 2018 |
|
DALBIR KAUR Vs. MUNICIPAL CORP LUDH AND OTHERS
|
May 25, 2018 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
October 4, 2018 |
|
DALBIR SINGH Vs. RAM SINGH
|
June 1, 2018 |
|
DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
December 13, 2018 |
|
DALBIR SINGH Vs. PARAMJEET KAUR AND OTHERS
|
September 27, 2018 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 24, 2018 |
|
DALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2018 |
|
DALER SINGH Vs. STATE OF PUNJAB
|
March 17, 2018 |
|
DALER SINGH Vs. BHAJAN RAM AND OTHERS
|
April 26, 2018 |
|
DALIP KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 19, 2018 |
|
DALIP SINGH Vs. SUKHWINDER SINGH
|
December 7, 2018 |
|
DALJEET KAUR Vs. HARMEET SINGH
|
January 30, 2018 |
|
DALJEET SINGH DHILLON Vs. STATE OF PUNJAB
|
November 28, 2018 |
|
DALJIT KAUR AND OTHERS Vs. GURNAM SINGH AND ANOTHER
|
August 20, 2018 |
|
DALJIT SINGH Vs. JANRAJ SINGH AND ANOTHER
|
April 6, 2018 |
|
DALWINDER SINGH Vs. STATE OF PUNJAB
|
July 31, 2018 |
|
DALWINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
February 6, 2018 |
|
DANI Vs. STATE OF HARYANA
|
December 7, 2018 |
|
DARA SINGH Vs. STATE OF HARYANA
|
May 15, 2018 |
|
DARSHAN KUMAR AND ANOTHER Vs. WAZIR CHAND (DECEASED) AND OTHERS
|
April 26, 2018 |
|
DARSHAN LAL Vs. GURMAIL SINGH AND OTHERS
|
May 15, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 18, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 8, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 13, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
June 21, 2018 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2018 |
|
DARSHAN SINGH AND ANOTHER Vs. BHAGWANT KAUR AND ANOTHER
|
February 9, 2018 |
|
DARSHAN SINGH AND OTHERS Vs. NASIB KAUR AND OTHERS
|
April 23, 2018 |
|
DARSHANA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2018 |
|
DARSHANA DEVI Vs. PRINCIPAL, GOVT SR SECONDARY SCHOOL, RATTA KHERA & ORS
|
January 19, 2018 |
|
DARSHANA WATI AND ORS Vs. DINESH KUMAR VERMA
|
May 25, 2018 |
|
DARSHNA @ GEETA AND OTHERS Vs. CHARAN DASS AND OTHERS
|
October 3, 2018 |
|
DAULAT RAM AND OTHERS Vs. GOPAL KRISHAN AND OTHERS
|
March 26, 2018 |
|
DAV POST GRADUATE COLLEGE, SECTOR Vs. SATISH GUPTA
|
March 1, 2018 |
|
DAV SENIOR SECONDARY SCHOOL Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
December 20, 2018 |
|
DAVINDER BHADANA Vs. STATE OF HARYANA
|
August 24, 2018 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
DAVINDER SINGH Vs. DIRECTOR RURAL DEVELOPMENT
|
December 18, 2018 |
|
DAVINDERJIT SINGH @ INDERJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 5, 2018 |
|
DAYA RAM THROUGH HIS LRS Vs. AVENCER PROPERTIES PRIVATE LIMITED AND ANOTHER
|
April 3, 2018 |
|
DAYA SINGH Vs. SWARAN LATA
|
February 27, 2018 |
|
DAYAL CHAND Vs. PUNJAB STATE WAREHOUSING CORPORATION, PUNJAB, CHANDIGARH AND OTHERS
|
April 30, 2018 |
|
DAYANAND SINGHAL Vs. SANDEEP SHARMA
|
October 26, 2018 |
|
DAYAWANTI (DECEASED) THROUGH LRS Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND OTHERS
|
May 8, 2018 |
|
DEDAR SINGH Vs. GURBAJ SINGH @ BAJA SINGH AND OTHERS
|
April 4, 2018 |
|
DEEN DAYAL @ DINESH Vs. BAL KISHAN AND OTHERS
|
October 3, 2018 |
|
DEEN MOHD Vs. NARCOTICS CONTROL BUREAU
|
February 2, 2018 |
|
DEEPAK Vs. STATE OF HARYANA
|
December 7, 2018 |
|
DEEPAK Vs. RAJNI
|
December 13, 2018 |
|
DEEPAK Vs. STATE OF HARYANA AND OTHERS
|
March 19, 2018 |
|
DEEPAK BAGAI Vs. THE STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
August 16, 2018 |
|
DEEPAK KUMAR Vs. BALWANT SINGH AND ANOTHER
|
July 24, 2018 |
|
DEEPAK KUMAR BHARDWAJ Vs. DALIP SINGH YADAV AND OTHERS
|
May 15, 2018 |
|
DEEPAK SHARMA Vs. STATE OF PUNJAB
|
February 20, 2018 |
|
DEEPAK SHARMA AND ORS. Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
November 16, 2018 |
|
DEEPAK SINGH Vs. BALBIR SINGH GREWAL
|
December 7, 2018 |
|
DEEPAK TALWAR ALIAS DEEPAK KUMAR TALWAR Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2018 |
|
DEEPANSHU AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2018 |
|
DEEPIKA GARG AND OTHERS Vs. INDIAN OVERSEAS BANK AND OTHERS
|
January 22, 2018 |
|
DELHI BARODA ROAD CARRIERS PVT LTD Vs. MANISH DAHIYA AND OTHERS
|
May 24, 2018 |
|
DELHI PUNJAB GOODS CARRIES (REGD ) Vs. STATE OF PUNJAB AND OTHERS
|
March 9, 2018 |
|
DELTON CABLES LIMITED Vs. UNION OF INDIA
|
February 7, 2018 |
|
DERA BABA BHAURI WALA Vs. GAAY SEWA SAMITI (REGD.)
|
February 1, 2018 |
|
DERA BABA RAM CHANDERGIR AND ANOTHER Vs. HARIDEV BHARTI AND OTHERS
|
January 23, 2018 |
|
DES RAJ Vs. KARNAIL SINGH
|
December 18, 2018 |
|
DESIRE CLOTHING & ANR Vs. NAHAR INDUSTRIAL ENTERPRISES LIMITED
|
August 6, 2018 |
|
DESRAJ & OTHERS Vs. HARYANA STATE & OTHERS
|
March 19, 2018 |
|
DEV RAM JHAMI Vs. NIRMAL SINGH
|
November 20, 2018 |
|
DEVAANAND @ DEVA NAND Vs. NARCOTICS CONTROL BUREAU
|
July 9, 2018 |
|
DEVENDER Vs. INDERJIT SINGH & OTHERS
|
May 10, 2018 |
|
DEVENDER Vs. STATE OF HARYANA
|
January 29, 2018 |
|
DEVENDER SHARMA Vs. RENU SHARMA AND ANOTHER
|
August 2, 2018 |
|
DEVENDER SINGH Vs. GURUKUL INDERPRASTH MANAGING COMMITTEE
|
May 9, 2018 |
|
DEVI RAM & ORS Vs. UNION OF INDIA & ORS
|
July 2, 2018 |
|
DEVI SINGH Vs. PRITAM SINGH
|
November 26, 2018 |
|
DEVINDER KUMAR & ORS Vs. SARWAN SINGH & ORS
|
July 3, 2018 |
|
DEVINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
August 28, 2018 |
|
DEVINDER SINGH Vs. FATEH JUNG SINGH AND OTHERS
|
January 17, 2018 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
March 19, 2018 |
|
DEVKI DEVI JAIN MEMORIAL COLLEGE FOR WOMEN Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
April 17, 2018 |
|
DEWAN SINGH KHAIRA Vs. BALBIR KAUR
|
November 20, 2018 |
|
DHAN SINGH AND ANOTHER Vs. CHANDGI RAM AND ANOTHER
|
July 30, 2018 |
|
DHAN SINGH AND OTHERS Vs. MAHA SINGH AND OTHERS
|
January 22, 2018 |
|
DHANWANT SINGH SANDHU Vs. HARINDER SINGH CHAHAL
|
February 22, 2018 |
|
DHARAM CHAND Vs. HARBHAJAN SINGH AND OTHERS
|
February 19, 2018 |
|
DHARAM PAL Vs. UNION OF INDIA AND ANOTHER
|
January 9, 2018 |
|
DHARAM PAL AND OTHERS Vs. REKHA RANI AND OTHERS
|
December 19, 2018 |
|
DHARAM PAL KHOSLA Vs. STATE OF PUNJAB & ANOTHER
|
January 24, 2018 |
|
DHARAM PAL MADDAR & SONS Vs. UNION OF INDIA
|
September 14, 2018 |
|
DHARAM PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 17, 2018 |
|
DHARAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2018 |
|
DHARAMBIR Vs. STATE OF HARYANA AND ANOTHER
|
July 17, 2018 |
|
DHARAMBIR Vs. RELIANCE GENERAL INSURANCE COMPANY LTD AND OTHERS
|
April 27, 2018 |
|
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2018 |
|
DHARAMBIR AND OTHERS Vs. KARAN SINGH (DECEASED) THROUGH HIS LRS AND OTHERS
|
August 8, 2018 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA
|
March 21, 2018 |
|
DHARAMPAL Vs. FOOD CORPORATION OF INDIA & OTHERS
|
February 28, 2018 |
|
DHARAMSHALA LOH-LANGAR SUDHAR AND MANAGING COMMITTEE, BADLA Vs. PRITAM DASS
|
October 30, 2018 |
|
DHARAMVATI AND ANOTHER Vs. UNION OF INDIA
|
November 28, 2018 |
|
DHARAMVIR Vs. STATE OF PUNJAB
|
March 27, 2018 |
|
DHARAMVIR SINGH Vs. STATE OF HARYANA
|
November 30, 2018 |
|
DHARIWAL COOP LABOUR AND CONSTRUCTION SOCIETY LTD AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2018 |
|
DHARMENDER Vs. STATE OF HARYANA
|
April 5, 2018 |
|
DHARMENDER Vs. STATE OF HARYANA
|
November 27, 2018 |
|
DHARMINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
December 3, 2018 |
|
DHARMINDER SINGH Vs. DEPUTY COMMISSIONER-CUM-MAINTENANCE TRIBUNAL
|
September 19, 2018 |
|
DHARMRAJ Vs. DIRECTOR GENERAL OF POLICE, JAIL DEPARTMENT, PUNJAB, CHANDIGARH AND ANOTHER
|
April 25, 2018 |
|
DHARMU AND ANOTHER Vs. SUBHADRA BAI AND OTHERS
|
October 10, 2018 |
|
DHEERAJ Vs. UNITED COMMERCIAL BANK OF INDIA AND OTHERS
|
October 8, 2018 |
|
DHIR CHAND Vs. STATE OF HARYANA
|
November 19, 2018 |
|
DHOLAN SINGH Vs. ILYAS AND ANOTHER
|
May 10, 2018 |
|
DHOOP SINGH AND ANOTHER Vs. BALWANT SINGH (DECEASED) THROUGH LRS AND OTHERS
|
October 12, 2018 |
|
DHOTRA CONSTRUCTION COMPANY Vs. STATE OF PUNJAB & OTHERS
|
May 21, 2018 |
|
DIDAR SINGH Vs. AMAR SINGH
|
September 21, 2018 |
|
DIDAR SINGH (DECEASED THROUGH L RS ) Vs. GRAM PANCHAYAT OF VILLAGE
|
May 3, 2018 |
|
DIGVIJAY Vs. SHREE GURU GOBIND SINGH TRICENTENARY UNIVERSITY, GURGAON, HARYANA THROUGH ITS REGISTRAR AND ANOTHER
|
January 23, 2018 |
|
DIGVIJAY SINGH Vs. BALVINDER KAUR AND ANOTHER
|
October 26, 2018 |
|
DIL BAHADUR Vs. VIJAY KAPOOR AND ORS
|
December 5, 2018 |
|
DILAWAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 26, 2018 |
|
DILBAG Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
January 15, 2018 |
|
DILBAGH SINGH Vs. GURBAX SINGH (DECEASED) THROUGH LRS
|
July 3, 2018 |
|
DILPARI AND OTHERS Vs. DALJIT SINGH AND ANOTHER
|
July 4, 2018 |
|
DILPREET BEDI Vs. STATE OF PUNJAB
|
August 28, 2018 |
|
DINESH Vs. STATE OF HARYANA
|
July 2, 2018 |
|
DINESH KUMAR Vs. SHANTI DEVI (SINCE DECEASED) THROUGH LRS AND OTHERS
|
April 23, 2018 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
November 30, 2018 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
March 14, 2018 |
|
DINESH KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
February 23, 2018 |
|
DINESH MOHAN TYAGI Vs. HARJINDER SINGH BABRA
|
May 24, 2018 |
|
DINESH NARA Vs. PREETY
|
April 17, 2018 |
|
DINESH SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2018 |
|
DIRECTOR Vs. PRESIDENT/GENERAL SECRETARY
|
August 6, 2018 |
|
DIRECTOR, WOMEN & CHILD DEVELOPMENT DEPARTMENT, HARYANA & OTHERS Vs. SHASHI BALA & ANOTHER
|
May 15, 2018 |
|
DISTRICT KAPURTHALA KHADI GRAM UDYOG KARYAKARTA SANGH Vs. EMPLOYEES PROVIDENT FUND DEPARTMENT AND ANOTHER
|
July 11, 2018 |
|
DIVISIONAL FOREST OFFICER, DASUYA AND ANOTHER Vs. SUBHASH CHAND AND ANOTHER
|
August 17, 2018 |
|
DIVISIONAL MANAGER Vs. PRESIDING OFFICER
|
November 21, 2018 |
|
DIVISIONAL MANAGER Vs. PRESIDING OFFICER
|
October 3, 2018 |
|
DIVISIONAL MANAGER CTU & DIRECTOR TRANSPORT UNION TERRITORY CHANDIGARH Vs. PRESIDING OFFICER LABOUR COURT UNION TERRITORY CHANDIGARH AND ANOTHER
|
February 15, 2018 |
|
DIWAN CHAND THROUGH LRS AND OTHERS Vs. GURBAX SINGH AND OTHERS
|
February 16, 2018 |
|
DLF PRAMERICA LIFE INSURANCE CO LTD Vs. DEV COMPTECH PVT LTD
|
August 6, 2018 |
|
DLF UNIVERSAL LIMITED AND ANOTHER Vs. KONCAR GENERATORS AND MOTORS LIMITED
|
February 26, 2018 |
|
DOABA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD JALANDHAR Vs. INDUSTRIAL TRIBUNAL
|
November 2, 2018 |
|
DR. AMARJIT SINGH RATTAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 2018 |
|
DR. AVTAR SINGH (DECEASED) THROUGH HIS LEGAL HEIRS Vs. STATE OF PUNJAB
|
November 19, 2018 |
|
DR. DES RAJ ARORA Vs. IQBAL KAUR AND OTHERS
|
February 16, 2018 |
|
DR. KANWAL RAJ AND ANOTHER Vs. STATE OF HARYANA
|
February 14, 2018 |
|
DR. NARENDER KUMAR INDRA Vs. STATE OF HARYANA
|
January 24, 2018 |
|
DR. RAJNI NANDA Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
|
February 26, 2018 |
|
DR. TRIPAT DEEP SINGH Vs. DR. (SMT.) PAVITER KAUR
|
April 4, 2018 |
|
DUSHANT MANGLA Vs. GEETA RANI AND OTHERS
|
July 24, 2018 |
|
EASTMAN AUTO & POWER LTD Vs. CITY CAR CENTRE AND ANOTHER
|
July 10, 2018 |
|
EHC DHAN SINGH Vs. STATE OF HARYANA
|
September 20, 2018 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PARGATI SILICONES LTD AND ANOTHER
|
July 25, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. PREET MOHINDER SINGH, PROP M/S ROXY BAR & RESTAURANT
|
May 22, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ESCORTS TRACTORS LIMITED
|
March 26, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. A V AUTO INDUSTRIES (P) LTD
|
May 21, 2018 |
|
ENKAY (INDIA) RUBBER CO PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2018 |
|
ESHAN JOSHI Vs. SUMAN
|
January 23, 2018 |
|
ESTATE OFFICER, UNION TERRITORY, CHANDIGARH Vs. SHAHID AHMED @ SAYEED AHMED AND OTHERS
|
July 16, 2018 |
|
EXCEL CROP CARE LTD Vs. STATE OF HARYANA
|
March 22, 2018 |
|
EXCISE AND TAXATION COMMISSIONER Vs. AEI LAMINATION PVT LIMITED AND ANOTHER
|
May 25, 2018 |
|
EXCISE AND TAXATION COMMISSIONER, HARYANA THROUGH Vs. KRISHNA AUTO INDUSTRIES
|
May 7, 2018 |
|
EXCISE AND TAXATION DEPARTMENT AND ORS. Vs. TARA SINGH AND ORS.
|
December 17, 2018 |
|
EXECUTIVE ENGINEER Vs. PARDEEP KUMAR AND ANOTHER
|
October 3, 2018 |
|
FAMINA KNIT FABS Vs. UNION OF INDIA
|
November 22, 2018 |
|
FAQIR CHAND Vs. STATE OF PUNJAB AND OTHERS
|
October 11, 2018 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. RAM CHAND (SINCE DECEASED) THROUGH LRS AND OTHERS
|
May 29, 2018 |
|
FATEH SINGH AND OTHERS Vs. STATE OF HARYANA
|
July 17, 2018 |
|
FHARAVTAR SINGH ARORA Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
July 12, 2018 |
|
FIRDAUS ALIAS SIMRANJEET KAUR Vs. STATE OF PUNJAB
|
August 17, 2018 |
|
FOOD CORPORATION OF INDIA Vs. M/S SHARDA TRADING COMPANY
|
September 19, 2018 |
|
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE
|
May 2, 2018 |
|
FOOD CORPORATION OF INDIA Vs. S D RICE MILLS, JALLALABAD THROUGH SOHAN LAL (DECEASED) THROUGH LRS AND OTHERS
|
February 12, 2018 |
|
FOOD CORPORATION OF INDIA AND OTHERS Vs. BABU LAL YADAV AND OTHERS
|
January 25, 2018 |
|
FOOD CORPORATION OF INDIA, DISTRICT AMRITSAR Vs. PRESIDING OFFICER CGIT AND ANOTHER
|
March 23, 2018 |
|
FREDRIC Vs. STATE OF PUNJAB
|
July 4, 2018 |
|
FREEZELAND REFRIGRATION CORP AND ANOTHER Vs. RAKESH VERMA AND ANOTHER
|
August 14, 2018 |
|
FUTURE GENERAL INDIA INSURANCE COMPANY Vs. KRISHAN PAL AND ORS.
|
December 21, 2018 |
|
G D GOENKA WORLD INSTITUTE Vs. UNION OF INDIA AND OTHERS
|
October 10, 2018 |
|
G TECH INDUSTRIES Vs. UNION OF INDIA AND ANOTHER
|
May 11, 2018 |
|
GAGANDEEP MALIK Vs. STATE OF HARYANA AND ANOTHER
|
April 30, 2018 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB AND ANR
|
January 30, 2018 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 22, 2018 |
|
GAGANJOT KAUR Vs. PANJAB UNIVERSITY & OTHERS
|
January 11, 2018 |
|
GAGANJOT SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
GAGANPREET KAUR & ANOTHER Vs. JAGIR SINGH AND OTHERS
|
December 1, 2018 |
|
GAJENDER SINGH Vs. STATE OF HARYANA
|
July 3, 2018 |
|
GAJJAN SINGH AND OTHERS Vs. ROOP SINGH AND OTHERS
|
April 17, 2018 |
|
GANGA RAM Vs. STATE OF HARYANA
|
January 24, 2018 |
|
GARG CONCAST LIMITED Vs. SATNAM SINGH AND ANOTHER
|
March 1, 2018 |
|
GARG MARBLE AND SANITARY HOUSE Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2018 |
|
GAU RAKSHAK MANDAL COMMITTEE Vs. MALKIAT SINGH AND OTHERS
|
April 18, 2018 |
|
GAURAV Vs. PANDIT B D SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK, AND OTHERS
|
March 28, 2018 |
|
GAURAV BHARDWAJ Vs. PUNJAB & HARYANA HIGH COURT AND OTHERS
|
October 26, 2018 |
|
GAURAV KUMAR Vs. DIRECTOR, FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPARTMENT, HARYANA AND OTHERS
|
March 20, 2018 |
|
GAURAV KUMAR Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
April 3, 2018 |
|
GAURAV SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED AND ANR
|
February 17, 2018 |
|
GAURAV SINGLA Vs. STATE OF HARYANA
|
November 13, 2018 |
|
GAURAV SON OF LATE SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS
|
July 3, 2018 |
|
GAURI MAULEKHI Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
GAURI SHANKAR Vs. HARMESH SINGH AND ANOTHER
|
February 28, 2018 |
|
GAURI SHANKAR AND OTHERS Vs. STATE OF HARYANA
|
September 12, 2018 |
|
GAUTAM VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
August 7, 2018 |
|
GEETA Vs. DAVINDER SINGH CHAHAL
|
March 26, 2018 |
|
GEETA RANI Vs. REKHA RANI
|
November 20, 2018 |
|
GEMZ REAL ESTATE Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2018 |
|
GHAGGAR ROYALTY COMPANY Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2018 |
|
GHANSHAM DASS GUPTA Vs. STATE OF PUNJAB
|
December 11, 2018 |
|
GHANSHYAM Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2018 |
|
GIAN CHAND Vs. UNION OF INDIA AND OTHERS
|
July 13, 2018 |
|
GIAN KAUR Vs. BALJEET KAUR
|
May 14, 2018 |
|
GIAN KAUR Vs. KULDEEP RAJ AND OTHERS
|
July 6, 2018 |
|
GIAN KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
May 11, 2018 |
|
GIAN SINGH (DECEASED THROUGH LRS) Vs. KEHAR SINGH AND OTHERS
|
February 28, 2018 |
|
GIAN SINGH AND OTHERS Vs. KRISHANA DEVI AND OTHERS
|
July 12, 2018 |
|
GIAN SINGH AND OTHERS Vs. INDERJIT SINGH AND OTHERS
|
May 9, 2018 |
|
GILL PESTICIDES AND ANOTHER Vs. STATE OF PUNJAB
|
May 15, 2018 |
|
GINDO DEVI AND ANOTHER Vs. SURINDER BALA AND ANOTHER
|
February 6, 2018 |
|
GIRDHARI AND ANOTHER Vs. KANS RAJ
|
May 8, 2018 |
|
GIRI RAJ Vs. STATE OF HARYANA
|
September 14, 2018 |
|
GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 21, 2018 |
|
GOBIND ENTERPRISES, SIRHIND Vs. STATE OF PUNJAB
|
January 29, 2018 |
|
GOBIND RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
April 20, 2018 |
|
GOBIND SHARMA Vs. STATE OF PUNJAB
|
June 26, 2018 |
|
GODAR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
March 26, 2018 |
|
GOODWILL HARYANA ACCOUNTS EMPLOYEES CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
GOPAL KRISHAN Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
GOPAL KRISHAN Vs. KURIL BARADARI SOCIETY (REGD.)
|
November 27, 2018 |
|
GOPAL KRISHAN AND OTHERS Vs. PARKASH CHAND(DECEASED) THROUGH LRS AND OTHERS
|
March 28, 2018 |
|
GOPAL SINGH @ GOPI Vs. STATE OF PUNJAB
|
December 10, 2018 |
|
GOPI CHAND Vs. PARTAP SINGH
|
December 11, 2018 |
|
GORAKH NATH Vs. STATE OF PUNJAB
|
January 9, 2018 |
|
GOURVE GOYAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
August 7, 2018 |
|
GOVERDHAN MINES & MINERALS Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2018 |
|
GOVERNING BODY OF PALLAVI CO-OPERATIVE GROUP HOUSING SOCIETY Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
GOVERNMENT OF HARYANA Vs. G F TOLL ROAD PVT LTD AND OTHERS
|
March 1, 2018 |
|
GOVERNMENT OF INDIA PRESS WORKERS ASSOCIATION, NILOKHERI, DISTRICT KARNAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 13, 2018 |
|
GOVIND LAL Vs. SHER SINGH AND OTHERS
|
March 26, 2018 |
|
GOVIND RAM Vs. MUKESH AND OTHERS
|
March 5, 2018 |
|
GPI TEXTILES LIMITED Vs. UNION OF INDIA AND OTHERS
|
August 2, 2018 |
|
GRAM PANCHAYAT Vs. GAJE SINGH
|
December 10, 2018 |
|
GRAM PANCHAYAT OF VILLAGE BHARTANA Vs. SUNEHRI
|
October 3, 2018 |
|
GRAM PANCHAYAT SHEKHUPUR Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 2018 |
|
GRAM PANCHAYAT VILLAGE RAMGARH Vs. HAKAM SINGH
|
May 14, 2018 |
|
GRAM PANCHAYAT, BALBHERA Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2018 |
|
GRAM PANCHAYAT, VILLAGE SIRSI Vs. BIRU @ VEER BHAN AND ANOTHER
|
May 30, 2018 |
|
GRAPHISADS PRIVATE LIMITED Vs. AKHTAR AND ANOTHER
|
May 14, 2018 |
|
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 27, 2018 |
|
GROZ BECKERT ASIA PVT LTD Vs. PRESIDING OFFICER
|
October 23, 2018 |
|
GUDDI AND OTHERS Vs. RAJBIR SINGH AND OTHERS
|
July 3, 2018 |
|
GUDDU Vs. STATE OF HARYANA
|
October 9, 2018 |
|
GULAB SINGH Vs. RANI GUPTA AND OTHERS
|
January 15, 2018 |
|
GULE RAM Vs. STATE OF HARYANA
|
January 17, 2018 |
|
GULKARAN SINGH ALIAS GINNI Vs. NAVDEEP KAUR KANG AND OTHERS
|
April 6, 2018 |
|
GULSHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
GULSHAN KUMAR Vs. STATE OF PUNJAB
|
March 26, 2018 |
|
GULSHAN NISCHAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 9, 2018 |
|
GULZAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 2, 2018 |
|
GUPTA SMELTER PVT. LTD. Vs. UNION OF INDIA
|
August 31, 2018 |
|
GUPTA TRADERS Vs. STATE OF HARYANA AND ANOTHER
|
May 17, 2018 |
|
GUR HARJINDER SINGH Vs. STATE OF PUNJAB
|
July 5, 2018 |
|
GURAMARDEEP SINGH AND ANOTHER Vs. VED VYAS AND ANOTHER
|
February 1, 2018 |
|
GURBACHAN SINGH RANDHAWA Vs. SHER SINGH AND ANOTHER
|
January 19, 2018 |
|
GURBAX SINGH Vs. JASWANT SINGH AND OTHERS
|
January 8, 2018 |
|
GURBAX SINGH AND OTHERS Vs. SUKHJINDER KAUR AND ANOTHER
|
May 8, 2018 |
|
GURBIR SINGH @ GORA @ GURPAL SINGH Vs. STATE OF PUNJAB
|
March 8, 2018 |
|
GURCHARAN @ CHARAN SINGH AND OTHERS Vs. GURDEV SINGH AND ANOTHER
|
May 2, 2018 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2018 |
|
GURCHARAN SINGH Vs. JASBIR SINGH AND OTHERS
|
February 16, 2018 |
|
GURCHARAN SINGH Vs. RANJIT SINGH ALIAS BITTU & OTHERS
|
February 19, 2018 |
|
GURCHARAN SINGH Vs. HARI PARSAD YADAV AND OTHERS
|
February 26, 2018 |
|
GURCHARAN SINGH ALIAS CHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2018 |
|
GURCHARAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 2, 2018 |
|
GURCHARAN SINGH AND OTHERS Vs. AVTAR SINGH AND OTHERS
|
December 10, 2018 |
|
GURCHARAN SINGH AND OTHERS Vs. SUKHMANDER SINGH AND OTHERS
|
July 2, 2018 |
|
GURCHARAN SINGH SYAL Vs. STATE OF PUNJAB
|
May 31, 2018 |
|
GURDARSHAN SINGH Vs. JASWANT SINGH
|
November 13, 2018 |
|
GURDARSHAN SINGH @ BABA Vs. STATE OF PUNJAB
|
September 29, 2018 |
|
GURDAS @ GURDAS SINGH Vs. PREM SINGH AND OTHERS
|
August 3, 2018 |
|
GURDEEP SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 2, 2018 |
|
GURDEEP SINGH (SINCE DECEASED) THROUGH LRS Vs. PARMINDER SINGH (SINCE DECEASED) THROUGH LRS
|
February 23, 2018 |
|
GURDEEP SINGH AND ANOTHER Vs. DALJIT SINGH AND ANOTHER
|
February 8, 2018 |
|
GURDEEP SINGH AND OTHERS Vs. JOGINDER PAL JHANJHI AND OTHERS
|
April 27, 2018 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 16, 2018 |
|
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2018 |
|
GURDEV SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA & ORS
|
September 7, 2018 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 3, 2018 |
|
GURDEV SINGH GILL Vs. PRESIDING OFFICER
|
July 10, 2018 |
|
GURDEV SINGH GILL Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
December 13, 2018 |
|
GURDIAL SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 22, 2018 |
|
GURDIAL SINGH AND ANOTHER Vs. ANIL KUMAR AND OTHERS
|
November 2, 2018 |
|
GURDIAL SINGH AND OTHERS Vs. KAMALJIT KAUR AND OTHERS
|
February 17, 2018 |
|
GUREJEET SINGH Vs. RANJIT KAUR AND ANOTHER
|
May 31, 2018 |
|
GURINDER SINGH Vs. JAGDISH VARINDER SINGH
|
November 20, 2018 |
|
GURIQBAL SINGH Vs. PIARA LAL @ PIARE LAL AND ANOTHER
|
September 14, 2018 |
|
GURJANT SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
August 30, 2018 |
|
GURJANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 23, 2018 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
August 23, 2018 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
January 15, 2018 |
|
GURJANT SINGH @ BUNTY Vs. STATE OF PUNJAB
|
February 2, 2018 |
|
GURJANT SINGH @ JANTA Vs. STATE OF PUNJAB
|
March 16, 2018 |
|
GURJANT SINGH AND OTHERS Vs. CHAND SINGH
|
February 2, 2018 |
|
GURJEET KAUR Vs. GURMEET KAUR
|
April 17, 2018 |
|
GURJEET KAUR & OTHERS Vs. STATE OF PUNJAB
|
February 7, 2018 |
|
GURJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 8, 2018 |
|
GURJINDER KAUR AND ANOTHER Vs. TEJ KAUR AND ANOTHER
|
July 3, 2018 |
|
GURJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2018 |
|
GURJIT KAUR AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
August 8, 2018 |
|
GURJIT SINGH Vs. RELIGARE FINVEST LTD & ANR
|
October 10, 2018 |
|
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2018 |
|
GURJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 21, 2018 |
|
GURKARAN SINGH AND ANOTHER Vs. JASPAL SINGH AND OTHERS
|
October 26, 2018 |
|
GURKIRAT SINGH Vs. HAKAM SINGH AND OTHERS
|
October 5, 2018 |
|
GURKIRAT SINGH DHILLON Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2018 |
|
GURKIRPAL SINGH CHAWLA AND OTHERS Vs. DEEPA DUGGAL AND ANOTHER
|
August 29, 2018 |
|
GURLAL Vs. BALJINDER
|
October 31, 2018 |
|
GURMAIL KAUR Vs. GURCHARAN SINGH
|
March 9, 2018 |
|
GURMAIL KAUR AND ANR Vs. RAKESH KUMAR AND OTHERS
|
May 29, 2018 |
|
GURMAIL SINGH Vs. GURCHARAN SINGH
|
November 28, 2018 |
|
GURMAIL SINGH Vs. SUPERINTENDING CANAL OFFICER, BHAKRA MAIN LINE CIRCLE, PATIALA
|
January 10, 2018 |
|
GURMAIL SINGH ALIAS HARPREET SINGH ALIAS GURPREET SINGH ALIAS GHONA AND ANOTHER Vs. STATE OF PUNJAB
|
August 28, 2018 |
|
GURMAIL SINGH AND ANOTHER Vs. JAGDISH PAL SINGH
|
March 12, 2018 |
|
GURMAIL SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 30, 2018 |
|
GURMAN SINGH Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
GURMEET KAUR Vs. KHUSHIAL SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
|
May 15, 2018 |
|
GURMEET KAUR Vs. BEANT SINGH
|
July 10, 2018 |
|
GURMEET KAUR Vs. STATE OF PUNJAB
|
February 20, 2018 |
|
GURMEET RAM RAHIM Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME
|
December 3, 2018 |
|
GURMEET RAM RAHIM Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 28, 2018 |
|
GURMEET RAM RAHIM Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 4, 2018 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2018 |
|
GURMEET SINGH Vs. SURJIT KAUR AND OTHERS
|
December 4, 2018 |
|
GURMEET SINGH @ GOLDY Vs. STATE OF PUNJAB
|
February 22, 2018 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 23, 2018 |
|
GURMEJ SINGH CHAUHAN (SINCE DECEASED) THROUGH HIS LRS Vs. AJIT SINGH AND OTHERS
|
August 6, 2018 |
|
GURMIT RAM Vs. SURINDER PAL AND OTHERS
|
February 6, 2018 |
|
GURMIT SINGH Vs. RAJ KUMAR AND OTHERS
|
August 10, 2018 |
|
GURMIT SINGH Vs. PADMA AGGARWAL
|
May 7, 2018 |
|
GURMIT SINGH AND OTHERS Vs. INDERJIT SINGH
|
February 2, 2018 |
|
GURMIT SINGH SON OF BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 24, 2018 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2018 |
|
GURMUKH SINGH @ GAHRI SABHA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2018 |
|
GURNAM SINGH Vs. DIRECTOR PANCHAYAT
|
October 22, 2018 |
|
GURNAM SINGH Vs. GURDIAL SINGH AND OTHERS
|
May 3, 2018 |
|
GURNAM SINGH Vs. RANJODH SINGH
|
February 2, 2018 |
|
GURNAM SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 22, 2018 |
|
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 31, 2018 |
|
GURNAM SINGH SEWAK Vs. STATE OF PUNJAB AND ANOTHER
|
March 9, 2018 |
|
GURNEK SINGH Vs. SURJIT KAUR AND OTHERS
|
January 23, 2018 |
|
GURNIHAL SINGH PIRZADA Vs. DIRECTORATE OF ENFORCEMENT AND OTHERS
|
March 8, 2018 |
|
GURPAL SINGH Vs. GURMEJ SINGH
|
January 8, 2018 |
|
GURPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2018 |
|
GURPREET KAUR Vs. VIKAS SOOD
|
December 21, 2018 |
|
GURPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2018 |
|
GURPREET KAUR AND OTHERS Vs. MUNICIPAL COMMITTEE AND OTHERS
|
January 25, 2018 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2018 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
February 1, 2018 |
|
GURPREET SINGH Vs. MANJIT SINGH
|
December 20, 2018 |
|
GURPREET SINGH @ GORA AND ANOTHER Vs. STATE OF PUNJAB
|
July 18, 2018 |
|
GURPREET SINGH @ LADDI Vs. STATE OF PUNJAB
|
March 14, 2018 |
|
GURPREET SINGH @ SONI Vs. STATE OF PUNJAB
|
January 11, 2018 |
|
GURSEWAK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2018 |
|
GURSEWAK SINGH JAWAHARKE Vs. UNION OF INDIA AND OTHERS
|
January 16, 2018 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2018 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
July 11, 2018 |
|
GURU GRANTH SAHIB GURUDWARA SIRI GURU NANAKPURA SAHIB DHURI PIND Vs. BALDEV KAUR AND OTHERS
|
February 1, 2018 |
|
GURU NANAK INDUSTRIES Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2018 |
|
GURVINDER KAUR Vs. STATE OF PUNJAB
|
November 22, 2018 |
|
GURVINDER SINGH Vs. PIRTHI SINGH AND OTHERS
|
March 6, 2018 |
|
GURVINDER SINGH Vs. STATE OF HARYANA
|
July 17, 2018 |
|
GURVINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2018 |
|
GURWANT SINGH AND ANR Vs. SUKHVINDER SINGH AND ANR
|
October 8, 2018 |
|
GURWINDER SINGH Vs. KULWARAN SINGH GILL AND OTHERS
|
May 23, 2018 |
|
H N MEHRA Vs. STATE OF HARYANA ETC
|
February 21, 2018 |
|
HAKAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2018 |
|
HAKAM SINGH Vs. SWARAN KAUR AND OTHERS
|
November 16, 2018 |
|
HAKAM SINGH Vs. UNION OF INDIA AND ANR
|
July 5, 2018 |
|
HANS RAJ Vs. SWARAN SOOD AND OTHERS
|
July 2, 2018 |
|
HANS RAJ Vs. PREM CHAND AND ORS
|
May 2, 2018 |
|
HANS RAJ (DECEASED) THROUGH LRS AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
March 23, 2018 |
|
HANS RAJ TUTEJA Vs. PARWATI AND OTHERS
|
February 7, 2018 |
|
HANUMAN AREN & OTHERS Vs. STATE OF HARYANA & OTHERS
|
July 31, 2018 |
|
HAPPY Vs. STATE OF HARYANA
|
October 26, 2018 |
|
HAR KAUR AND OTHERS Vs. SARDARI LAL AND ANOTHER
|
February 1, 2018 |
|
HAR PARSHAD NANDA Vs. UNION OF INDIA
|
July 3, 2018 |
|
HARBANS LAL Vs. RAGHUNATH
|
March 22, 2018 |
|
HARBANS LAL (DECEASED) THROUGH LRS AND OTHERS Vs. SARLA DEVI (DECEASED) THROUGH LRS AND OTHERS
|
May 3, 2018 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 29, 2018 |
|
HARBANS SINGH Vs. HARNEK SINGH & OTHERS
|
September 18, 2018 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 13, 2018 |
|
HARBANS SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
November 29, 2018 |
|
HARBANS SINGH AND OTHERS Vs. SWARAN SINGH
|
February 6, 2018 |
|
HARBANS SINGH SAINI Vs. MEGH RAJ SHARMA
|
November 12, 2018 |
|
HARBAX SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. RAJWANT KAUR AND OTHERS
|
July 27, 2018 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2018 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
February 23, 2018 |
|
HARBHAJAN SINGH Vs. DILBAGH SINGH AND OTHERS
|
March 21, 2018 |
|
HARBHAJAN SINGH Vs. HAZUR SINGH
|
November 22, 2018 |
|
HARBHAJAN SINGH Vs. GURDEV SINGH AND ORS.
|
November 19, 2018 |
|
HARBHAJAN SINGH (SINCE DECEASED) THROUGH LRS & ORS Vs. NAURANG SINGH (SINCE DECEASED) THROUGH LRS & ANR
|
December 21, 2018 |
|
HARBHAJAN SINGH RIAR Vs. STATE OF PUNJAB & ANOTHER
|
October 9, 2018 |
|
HARBILAS Vs. BALBIR KAUR
|
August 7, 2018 |
|
HARBINDER SINGH BAIDWAN Vs. STATE OF PUNJAB
|
October 23, 2018 |
|
HARBIR SINGH RATHEE AND ANOTHER Vs. VIJAY KUMAR
|
May 29, 2018 |
|
HARCHAND SINGH Vs. UNION OF INDIA AND OTHERS
|
August 1, 2018 |
|
HARDAYAL SINGH Vs. ASHWAPATH SINGH
|
December 11, 2018 |
|
HARDEEP SHARMA Vs. STATE OF HARYANA
|
November 12, 2018 |
|
HARDEEP SINGH Vs. BHUPINDER SINGH
|
July 9, 2018 |
|
HARDEEP SINGH Vs. MOHINDER SINGH (DECEASED THROUGH LRS)
|
February 21, 2018 |
|
HARDEEP SINGH Vs. RAMINDER KAUR
|
October 31, 2018 |
|
HARDEEP SINGH ALIAS DIMPY DHILLON Vs. STATE OF PUNJAB
|
March 12, 2018 |
|
HARDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 22, 2018 |
|
HARDEV RAJ SANDHU Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2018 |
|
HARDEV SINGH Vs. BALJINDER KAUR AND ANOTHER
|
January 16, 2018 |
|
HARDIP SINGH Vs. STATE OF PUNJAB AND ORS
|
July 31, 2018 |
|
HARDWARI LAL Vs. STATE OF HARYANA
|
December 7, 2018 |
|
HARENDER PAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 3, 2018 |
|
HARGOBIND RICE MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH & ANOTHER
|
January 18, 2018 |
|
HARI BHAGAT Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2018 |
|
HARI CHAND Vs. PANCHAYAT MOHALLA SOODAN
|
August 3, 2018 |
|
HARI OM @ DHOLA Vs. STATE OF HARYANA
|
December 20, 2018 |
|
HARI PARKASH Vs. PARKASH NARAYAN AND OTHERS
|
January 22, 2018 |
|
HARI RAM Vs. SODHI HARAVTAR SINGH
|
August 14, 2018 |
|
HARI SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB & ANR
|
August 14, 2018 |
|
HARI SINGH SAINI AND OTHERS Vs. JAI PARKASH BANSAL AND OTHERS
|
October 16, 2018 |
|
HARIDEV Vs. NAVEEN SINGH AND OTHERS
|
May 10, 2018 |
|
HARINDER SINGH @ BHURA Vs. STATE OF HARYANA
|
May 19, 2018 |
|
HARISH CHANDER SHARMA Vs. STATE OF PUNJAB
|
May 3, 2018 |
|
HARISH KALRA Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2018 |
|
HARISH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
February 8, 2018 |
|
HARISH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2018 |
|
HARISH KUMAR AND OTHERS Vs. MOHINDER SINGH AND OTHERS
|
July 18, 2018 |
|
HARIT @ NAVEEN @ LADEN Vs. STATE OF HARYANA
|
January 9, 2018 |
|
HARJANG SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 13, 2018 |
|
HARJINDER KAUR AND ORS. Vs. HARJINDERPAL KAUR AND ORS.
|
December 11, 2018 |
|
HARJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 31, 2018 |
|
HARJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 8, 2018 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
May 2, 2018 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
August 23, 2018 |
|
HARJINDER SINGH (SINCE DECEASED) THROUGH L RS Vs. MAJOR SINGH
|
February 28, 2018 |
|
HARJINDER SINGH @ HARVINDER SINGH AND OTHERS Vs. BHOLI AND OTHERS
|
May 1, 2018 |
|
HARJINDER SINGH @ LADDI Vs. STATE OF HARYANA
|
April 21, 2018 |
|
HARJIT @ HARJEET KAUR GILL Vs. SUKH PREET SINGH
|
July 4, 2018 |
|
HARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2018 |
|
HARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 17, 2018 |
|
HARJIT KAUR AND OTHERS Vs. NARINDER SINGH AND OTHERS
|
January 15, 2018 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
February 15, 2018 |
|
HARJOGINDER SINGH Vs. SATWANT SINGH
|
April 4, 2018 |
|
HARKRISHAN LAL Vs. SARDARI LAL MILKHI RAM
|
May 25, 2018 |
|
HARLEEN KAUR AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
February 26, 2018 |
|
HARMANPREET SINGH ANEJA Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED AND ANOTHER
|
February 1, 2018 |
|
HARMEET SINGH Vs. DHIAN SINGH AND ANOTHER
|
May 1, 2018 |
|
HARMEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 27, 2018 |
|
HARMEHTAB SINGH RAREWALA Vs. GAURAV JAIN AND ANOTHER
|
August 7, 2018 |
|
HARMEL SINGH @ MALI Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
HARMESH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 8, 2018 |
|
HARMINDER SINGH Vs. DEBT RECOVERY TRIBUNAL-III
|
October 4, 2018 |
|
HARMINDER SINGH AND ORS. Vs. LAKHBIR KAUR
|
December 14, 2018 |
|
HARMOHAN SINGH SETHI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2018 |
|
HARNEK SINGH AND ANOTHER Vs. BHAG SINGH
|
April 18, 2018 |
|
HARPAL KAUR AND ORS. Vs. ARSHNOOR SINGH AND ORS.
|
November 13, 2018 |
|
HARPAL SINGH Vs. STATE OF PUNJAB & ANOTHER
|
February 8, 2018 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 15, 2018 |
|
HARPAL SINGH @ NANU Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2018 |
|
HARPREET Vs. KEWAL THUKRAL AND OTHERS
|
February 7, 2018 |
|
HARPREET KAUR Vs. FINANCIAL COMMISSIONER(APPEALS-I) PUNJAB
|
October 23, 2018 |
|
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
June 18, 2018 |
|
HARPREET PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2018 |
|
HARPREET SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 17, 2018 |
|
HARPREET SINGH Vs. SYNDICATE BANK AND OTHERS
|
April 30, 2018 |
|
HARPREET SINGH Vs. PARGAT SINGH AND OTHERS
|
August 7, 2018 |
|
HARPREET SINGH @ HARMEET SINGH Vs. STATE OF PUNJAB
|
March 7, 2018 |
|
HARPREET SINGH @ MANI Vs. STATE OF PUNJAB
|
November 15, 2018 |
|
HARPREET SINGH ALIAS HAPPY AND ANOTHER Vs. STATE OF HARYANA
|
July 2, 2018 |
|
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2018 |
|
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 19, 2018 |
|
HARPREET SINGH AND OTHERS Vs. BUDH SINGH AND OTHERS
|
July 18, 2018 |
|
HARSHA AGGARWAL Vs. STATE OF PUNJAB
|
February 20, 2018 |
|
HARVINDER KAUR @ ARVINDER KAUR Vs. GURDEEP SINGH
|
January 12, 2018 |
|
HARVINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2018 |
|
HARVINDER SINGH Vs. DALBIR SINGH AND ANOTHER
|
April 23, 2018 |
|
HARVINDER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
|
May 28, 2018 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 30, 2018 |
|
HARWINDER SINGH AND ANOTHER Vs. SUKHWINDER SINGH
|
February 28, 2018 |
|
HARYANA CITY GAS DISTRIBUTION LIMITED Vs. UNION OF INDIA
|
March 9, 2018 |
|
HARYANA STAFF SELECTION COMMISSION Vs. PRIYANKA AND OTHERS
|
August 10, 2018 |
|
HARYANA STATE ELECTRICITY BOARD AND ANOTHER Vs. BALDEV SINGH
|
January 8, 2018 |
|
HARYANA STATE RETIRED JUDGES ASSOCIATION, CHANDIGARH Vs. STATE OF HARYANA THROUGH CHIEF SECRETARY, GOVERNMENT OF HARYANA & ANOTHER
|
March 19, 2018 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. SAT PAL AND ANOTHER
|
February 5, 2018 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. SABHRAI DEVI (SINCE DECEASED) THROUGH LRS
|
April 3, 2018 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY NOW (H S V P) AND ANOTHER Vs. SATISH KUMAR DUBEY AND ANOTHER
|
July 6, 2018 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. CHAIRMAN, PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), PANCHKULA AND OTHERS
|
January 24, 2018 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. BRAHAM BHUSHAN AND OTHERS
|
May 2, 2018 |
|
HARYANA WAKF BOARD Vs. GIAN SINGH & ORS
|
February 20, 2018 |
|
HAV PRITAM LAL Vs. STATE OF HARYANA AND OTHERS
|
May 15, 2018 |
|
HAWA SINGH TANWAR Vs. STATE OF PUNJAB
|
May 11, 2018 |
|
HC BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 12, 2018 |
|
HDFC BANK LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
March 21, 2018 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. DHARAM RAJ AND OTHERS
|
January 15, 2018 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. ASHA AND OTHERS
|
January 19, 2018 |
|
HEERA LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
April 30, 2018 |
|
HEM CHAND AND OTHERS Vs. HARDEI AND OTHERS
|
August 13, 2018 |
|
HEM RAJ Vs. STATE OF HARYANA
|
March 13, 2018 |
|
HEM RAJ Vs. MANVEEN KAUR
|
January 11, 2018 |
|
HEM RAJ Vs. STATE OF HARYANA
|
November 30, 2018 |
|
HEMANT GOYAL Vs. STATE OF HARYANA
|
November 1, 2018 |
|
HEMRAJ THAKUR Vs. MEENAKSHI SHARMA AND ANOTHER
|
April 2, 2018 |
|
HIMANSHU ALIAS HANNY Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2018 |
|
HIMANSHU CHOPRA Vs. STATE OF PUNJAB
|
November 12, 2018 |
|
HIMAT SINGH AND OTHERS Vs. AMARJIT SINGH AND OTHERS
|
May 28, 2018 |
|
HITACHI PLANT TECHNOLOGIES INDIA PVT. LTD Vs. SANJIB KUMAR JENA AND OTHERS
|
December 21, 2018 |
|
HITENDER Vs. ANITA (DECEASED) THROUGH LR JAI DEEP
|
May 2, 2018 |
|
HITESH KUMAR Vs. STATE OF HARYANA
|
June 1, 2018 |
|
HITESH KUMAR @ ASHU Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
HMM INFRA LTD Vs. CHAUDHARY ENGINEERING & FABRICATION
|
May 14, 2018 |
|
HMT MACHINE TOOLS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
August 20, 2018 |
|
HOME SECRETARY, CHANDIGARH ADMINISTRATION, CHANDIGARH & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANOTHER
|
July 11, 2018 |
|
HOMETOWN PROPERTIES PVT LTD , NEW DELHI Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
HORIZON AGROCHEM LIMITED Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2018 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
November 29, 2018 |
|
HOSHIAR SINGH @ GORA Vs. STATE OF PUNJAB
|
November 17, 2018 |
|
HOT MILLIONS AND OTHERS Vs. HARISH BATRA
|
August 6, 2018 |
|
HSIDC NOW HSIIDC Vs. ROSHAN LAL AND OTHERS
|
May 25, 2018 |
|
HUKMI DEVI Vs. G M HARYANA ROADWAYS KAITHAL AND OTHERS
|
August 9, 2018 |
|
HVPNL, PANCHKULA AND OTHERS Vs. SHEELAWANTI
|
August 1, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. KAMLESH AND OTHERS
|
January 17, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. AJAY AND OTHERS
|
February 1, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MEHRANA AND OTHERS
|
August 6, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUNITA AND OTHERS
|
May 30, 2018 |
|
IDARA ISLAM PANIPAT AND OTHERS Vs. HARYANA WAKF BOARD, AMBALA CANTT AND OTHERS
|
May 23, 2018 |
|
IDRISH Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2018 |
|
IG INTERNATIONAL PVT. LTD. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA AND OTHERS
|
February 19, 2018 |
|
IKRAM Vs. STATE OF HARYANA
|
February 27, 2018 |
|
IMLESH AND ANOTHER Vs. AMIT
|
October 8, 2018 |
|
IMPROVEMENT TRUST, AMBALA CITY Vs. PUNJAB WAKF BOARD NOW HARYANA WAKF BOARD THROUGH ITS ESTATE OFFICER, AMBALA CANTT AND OTHERS
|
April 25, 2018 |
|
INCOME TAX OFFICER Vs. GEETA DEVI AND OTHERS
|
May 22, 2018 |
|
INDER KAUR (DECEASED) THROUGH HER L R Vs. SWARAN KAUR
|
October 10, 2018 |
|
INDER SAIN Vs. C B I
|
August 6, 2018 |
|
INDER SAIN ALIAS NIKKU Vs. STATE OF PUNJAB
|
May 4, 2018 |
|
INDER SINGH AND ORS. Vs. HATTI SINGH AND ORS.
|
December 10, 2018 |
|
INDERJIT KAUR Vs. KULJEET SINGH SHAN AND OTHERS
|
May 2, 2018 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
June 15, 2018 |
|
INDERJIT SINGH Vs. BALWINDER SINGH
|
April 25, 2018 |
|
INDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 1, 2018 |
|
INDERPAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 30, 2018 |
|
INDERPREET SINGH @ BARU Vs. STATE OF PUNJAB
|
February 21, 2018 |
|
INDIABULLS HOUSING FINANCE LIMITED Vs. RHC HOLDING PRIVATE LIMITED AND OTHERS
|
November 2, 2018 |
|
INDIABULLS HOUSING FINANCE LTD. Vs. RAVINDER KAUR AND ANOTHER
|
February 26, 2018 |
|
INDIAN INSTITUTE OF SCIENCE EDUCATION AND
RESEARCH (IISER) AND ANOTHER Vs. CHAIRPERSON
|
July 17, 2018 |
|
INDIAN OIL CORPORATION LTD Vs. PONTY MALIK CONSTRUCTION CO AND ANOTHER
|
April 19, 2018 |
|
INDUSIND BANK LIMITED Vs. DINESH KUMAR GOYAL
|
March 13, 2018 |
|
INNOVATIVE TECHNO PARK PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2018 |
|
IPROSUGAR ENGINEERING PRIVATE LIMITED Vs. SPRAY ENGINEERING DEVICES LIMITED AND OTHERS
|
July 19, 2018 |
|
IQBAL SINGH Vs. FINANCIAL COMMISSIONER APPEALS-I & OTHERS
|
October 8, 2018 |
|
IQBAL SINGH DHILLON AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 2018 |
|
IREO GRACE REALTECH PRIVATE LIMITED Vs. NEERU BABBAR
|
June 1, 2018 |
|
IRSHAD Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2018 |
|
ISGEC HEAVY ENGINEERING LIMITED Vs. CAVITE BIOFUEL PRODUCERS INC AND ANOTHER
|
April 17, 2018 |
|
ISHAM SINGH Vs. NARESH KUMAR AND OTHERS
|
February 9, 2018 |
|
ISHAM SINGH (SINCE DECEASED) Vs. ISHAM SINGH
|
November 13, 2018 |
|
ISHAR DASS Vs. DISTRICT MAGISTRATE, JALANDHAR AND ANOTHER
|
May 22, 2018 |
|
ISHWAR AND ANOTHER Vs. KHADAG SINGH
|
February 14, 2018 |
|
ISHWAR CHAND JAIN Vs. PUNJAB & HARYANA HIGH COURT AND ANOTHER
|
July 30, 2018 |
|
ISHWAR PRASHAD AND ANOTHER Vs. DINA NATH SHARMA
|
May 1, 2018 |
|
ISHWAR SINGH Vs. THE PRESIDING OFFICER AND OTHERS
|
March 1, 2018 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
October 31, 2018 |
|
ISLAMUDDIN KHAN Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2018 |
|
ITC LIMITED Vs. STATE OF HARYANA
|
October 4, 2018 |
|
J S SODHI Vs. STATE OF HARYANA
|
March 20, 2018 |
|
J.S. KHUSHDIL Vs. STATE OF PUNJAB AND OTHERS
|
May 25, 2018 |
|
JAFFAR Vs. STATE OF HARYANA
|
March 22, 2018 |
|
JAG MOHAN SHARMA Vs. NEERAJ SHARMA AND OTHERS
|
January 15, 2018 |
|
JAGAN NATH (SINCE DECEASED) REPRESENTED THROUGH HIS LRS Vs. STATE OF HARYANA & OTHERS
|
February 9, 2018 |
|
JAGAR RAM Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2018 |
|
JAGAT RAM AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 22, 2018 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
September 19, 2018 |
|
JAGAT SINGH KHATRI Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
JAGBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 21, 2018 |
|
JAGBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
JAGBIR SINGH AND OTHERS Vs. BIMLESH AND OTHERS
|
December 4, 2018 |
|
JAGDEEP MITTAL Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH
|
December 17, 2018 |
|
JAGDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
JAGDEEP SINGH Vs. CHUHAR SINGH
|
January 17, 2018 |
|
JAGDEV SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2018 |
|
JAGDISH (SINCE DECEASED) THROUGH HIS LRS Vs. DHARMO AND OTHERS
|
May 3, 2018 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
September 14, 2018 |
|
JAGDISH SINGH @ THANDU Vs. STATE OF PUNJAB
|
February 17, 2018 |
|
JAGDISH SINGH GARCHA Vs. STATE OF HARYANA
|
November 2, 2018 |
|
JAGGA SINGH Vs. STATE OF PUNJAB
|
May 29, 2018 |
|
JAGGAR SINGH ALIAS UJJAGAR SINGH Vs. STATE OF PUNJAB
|
February 26, 2018 |
|
JAGGI SINGH Vs. STATE OF PUNJAB
|
March 21, 2018 |
|
JAGGI SINGH Vs. STATE OF PUNJAB
|
November 1, 2018 |
|
JAGIR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
April 17, 2018 |
|
JAGIR SINGH AND OTHERS Vs. MOHINDER SINGH AND OTHERS
|
August 7, 2018 |
|
JAGJEET SINGH Vs. GEJA SINGH
|
December 10, 2018 |
|
JAGJIT PUBLISHING COMPANY LTD Vs. MANINDER JASPAL SINGH
|
October 25, 2018 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 8, 2018 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
July 3, 2018 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2018 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
JAGJIT SINGH AND OTHERS Vs. SATBIR SINGH AND OTHERS
|
September 26, 2018 |
|
JAGJIT SINGH SARPANCH Vs. STATE OF PUNJAB
|
January 13, 2018 |
|
JAGMAL Vs. STATE OF HARYANA
|
October 22, 2018 |
|
JAGMENDER ALIAS KALA AND ANOTHER Vs. STATE OF HARYANA
|
April 25, 2018 |
|
JAGMOHAN SINGH AND ANOTHER Vs. SAT PARKASH GOYAL AND ANOTHER
|
April 30, 2018 |
|
JAGPAL SINGH Vs. STATE BANK OF INDIA
|
October 31, 2018 |
|
JAGRAJ SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA, AND OTHERS
|
August 7, 2018 |
|
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
April 25, 2018 |
|
JAGROOP SINGH Vs. KAKA SINGH
|
December 7, 2018 |
|
JAGROOP SINGH @ PAPPU Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
JAGSER Vs. STATE OF HARYANA
|
November 20, 2018 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
March 1, 2018 |
|
JAGTAR SINGH Vs. SURINDER KAUR
|
November 28, 2018 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 4, 2018 |
|
JAGTAR SINGH @ LADDY Vs. STATE OF PUNJAB AND ANR
|
January 30, 2018 |
|
JAGTAR SINGH @ LUCKY Vs. STATE OF PUNJAB
|
February 24, 2018 |
|
JAGTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
June 19, 2018 |
|
JAGTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 2018 |
|
JAGWANT SINGH Vs. BALWINDER SINGH AND ORS.
|
November 17, 2018 |
|
JAHOOR KHAN Vs. STATE OF HARYANA AND ANOTHER
|
December 10, 2018 |
|
JAI BHAGWAN Vs. MALKIAT SINGH AND ANOTHER
|
August 6, 2018 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2018 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND ORS.
|
November 26, 2018 |
|
JAI BHAGWAN Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY
LTD AND OTHERS
|
April 26, 2018 |
|
JAI BHAGWAN AND OTHERS Vs. DHARMINDER AND OTHERS
|
May 2, 2018 |
|
JAI NARAIN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2018 |
|
JAI PAL Vs. STATE OF HARYANA & ANOTHER
|
February 23, 2018 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
February 3, 2018 |
|
JAI SINGH Vs. ARBINDER SINGH & OTHERS
|
January 9, 2018 |
|
JAIBIR AND ANOTHER Vs. DHARAMBIR SINGH AND ANOTHER
|
February 28, 2018 |
|
JAIMAL SINGH Vs. STATE OF PUNJAB
|
March 15, 2018 |
|
JAINA SON OF GEETA AND ANOTHER Vs. ANANT RAM SON OF HARIYA SON OF MASUDI
|
September 11, 2018 |
|
JAIPAL Vs. SURBHI
|
April 5, 2018 |
|
JAIPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
JALALUDDIN Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
JAMES Vs. STATE OF PUNJAB
|
January 24, 2018 |
|
JAN MOHD. Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2018 |
|
JANAK RAJ Vs. SARDARI MAL DES RAJ
|
May 8, 2018 |
|
JANAK SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2018 |
|
JANG BAHADUR DHAWAN Vs. KRISHAN KUMAR AND OTHERS
|
March 7, 2018 |
|
JANGEER CHAND Vs. STATE OF PUNJAB AND OTHERS
|
April 17, 2018 |
|
JANGIR KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
April 24, 2018 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
July 13, 2018 |
|
JANGIR SINGH THROUGH LRS Vs. BALDEV SINGH AND OTHERS
|
October 5, 2018 |
|
JANGPAL SINGH BHASIN Vs. ATAM PARKASH
|
February 21, 2018 |
|
JANKI DEVI AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
March 19, 2018 |
|
JANTA VIDYA BHAWAN, BUTANA Vs. REGISTRAR GENERAL OF SOCIETIES, HARYANA AND OTHERS
|
February 14, 2018 |
|
JARMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2018 |
|
JARNAIL SINGH Vs. JASWANT SINGH AND OTHERS
|
January 8, 2018 |
|
JARNAIL SINGH Vs. VIJAY KUMAR
|
October 9, 2018 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 16, 2018 |
|
JARNAIL SINGH Vs. JAGIR KAUR
|
November 20, 2018 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB & OTHERS
|
March 27, 2018 |
|
JARNAIL SINGH AND ANOTHER Vs. PAL SINGH & OTHERS
|
February 14, 2018 |
|
JARNAIL SINGH AND OTHERS Vs. ANGREZ KAUR AND OTHERS
|
August 28, 2018 |
|
JASBIR KAUR Vs. UNION OF INDIA AND OTHERS
|
May 24, 2018 |
|
JASBIR KAUR @ JASVIR KAUR @ SHEERO Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
JASBIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2018 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
May 8, 2018 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
JASBIR SINGH Vs. GURMEET SINGH AND OTHERS
|
April 2, 2018 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
August 6, 2018 |
|
JASBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2018 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
November 28, 2018 |
|
JASBIR SINGH AND ANOTHER Vs. CHARANJIT KAUR
|
March 16, 2018 |
|
JASBIR SINGH AND OTHERS Vs. PUNJAB WAKF BOARD AND OTHERS
|
August 8, 2018 |
|
JASDEEP KAUR Vs. RANDEEP SINGH
|
February 27, 2018 |
|
JASDEV SINGH Vs. RAJWINDER KAUR
|
April 24, 2018 |
|
JASDIP SINGH Vs. HARKANWAL SINGH
|
February 21, 2018 |
|
JASKARAN SINGH Vs. RAJINDER.AND ANOTHER
|
October 5, 2018 |
|
JASMEEN KAUR Vs. UNION OF INDIA AND OTHERS
|
September 13, 2018 |
|
JASMEET KAUR Vs. GULZAR SINGH
|
October 26, 2018 |
|
JASMEET KAUR Vs. SANJAY KUMAR AND ANOTHER
|
April 21, 2018 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
March 22, 2018 |
|
JASPAL KAUR AND OTHERS Vs. JITENDER KUMAR AND OTHERS
|
February 16, 2018 |
|
JASPAL SINGH Vs. TAHEL SINGH AND OTHERS
|
February 7, 2018 |
|
JASPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2018 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
November 22, 2018 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
November 17, 2018 |
|
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 18, 2018 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
September 1, 2018 |
|
JASPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 19, 2018 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
July 2, 2018 |
|
JASVIR CHAUDHARY Vs. CHANDIGARH HOUSING BOARD AND ANOTHER
|
May 3, 2018 |
|
JASVIR KAUR Vs. PARMINDER SINGH
|
April 20, 2018 |
|
JASVIR KAUR AND OTHERS Vs. SUKHDEV RAJ AND OTHERS
|
February 9, 2018 |
|
JASVIR KAUR AND OTHERS Vs. GOBINDER SINGH AND OTHERS
|
December 4, 2018 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
March 22, 2018 |
|
JASWANT KAUR & OTHERS Vs. KIRAN PAL & OTHERS
|
April 3, 2018 |
|
JASWANT KAUR AND OTHERS Vs. UNION OF INDIA
|
August 17, 2018 |
|
JASWANT KAUR AND OTHERS Vs. JIT SINGH ALIAS AJIT SINGH AND OTHERS
|
March 26, 2018 |
|
JASWANT RAI Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
JASWANT SINGH Vs. ASTHAN DERA UDASSIAN AND ANOTHER
|
April 26, 2018 |
|
JASWANT SINGH Vs. GURNEET KAUR AND OTHERS
|
December 18, 2018 |
|
JASWANT SINGH @ LADDI AND ANOTHER Vs. STATE OF PUNJAB
|
May 8, 2018 |
|
JASWANT SINGH @ LADI AND ANR Vs. STATE OF HARYANA
|
January 19, 2018 |
|
JASWANT SINGH @ PAPPU Vs. JAGJIT SINGH AND OTHERS
|
February 12, 2018 |
|
JASWINDER KAUR Vs. KANWARJIT SINGH AND ANOTHER
|
January 18, 2018 |
|
JASWINDER KAUR Vs. JATINDER SINGH
|
December 21, 2018 |
|
JASWINDER KAUR AND OTHERS Vs. HARWINDER SINGH AND OTHERS
|
May 14, 2018 |
|
JASWINDER SINGH Vs. MANJIT KAUR
|
May 21, 2018 |
|
JASWINDER SINGH Vs. SAHIB MASIH
|
November 28, 2018 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 27, 2018 |
|
JASWINDER SINGH @ KAKA AND OTHERS Vs. STATE OF PUNJAB
|
February 28, 2018 |
|
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 2018 |
|
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 12, 2018 |
|
JATIN JAIN Vs. STATE OF HARYANA
|
March 15, 2018 |
|
JATIN KHOSLA Vs. UNION OF INDIA AND OTHERS
|
July 16, 2018 |
|
JATIN SALWAN Vs. STATE OF U T CHANDIGARH
|
March 16, 2018 |
|
JATINDER CHOPRA Vs. CHANCHAL SINGH AND ANOTHER
|
March 6, 2018 |
|
JATINDER KAUR AND ANOTHER Vs. KASHMIR SINGH AND OTHERS
|
April 30, 2018 |
|
JATINDER KUMAR MEHTA Vs. RAJESH KUMAR AND ANOTHER
|
January 12, 2018 |
|
JATINDER PAL SINGH Vs. KRISHAN KISHORE BAJAJ
|
October 29, 2018 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
September 28, 2018 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
May 29, 2018 |
|
JATINDER SINGH Vs. SATINDER SINGH
|
August 14, 2018 |
|
JATINDER SINGH @ GOPI @ FAUJI Vs. STATE OF PUNJAB
|
August 29, 2018 |
|
JATINDER SINGH BRAR @ TEJINDER SINGH @ JUDGE Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 2018 |
|
JATINDER SINGH WALIA Vs. STATE OF PUNJAB
|
May 28, 2018 |
|
JAWAHAR LAL BANSAL Vs. MANEET KUMAR
|
November 1, 2018 |
|
JCT ELECTRONICS LTD Vs. JCT ELECTRONICS LTD (IN LIQN ) AND ANOTHER
|
March 8, 2018 |
|
JEET AGRO INDUSTRIES AND ORS. Vs. KHALSA MACHINERY STORE
|
August 29, 2018 |
|
JEET SINGH Vs. JAGAN SINGH
|
November 26, 2018 |
|
JEETU @ GHUGGA AND OTHERS Vs. STATE OF PUNJAB
|
December 21, 2018 |
|
JEEWAN RAM BANSAL AND SONS Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2018 |
|
JHANDU (DECEASED THROUGH LRS) AND OTHERS Vs. KHAZANI AND OTHERS
|
April 23, 2018 |
|
JINDAL AUTO DISTRIBUTORS Vs. UMESH UPPAL
|
February 15, 2018 |
|
JINDAL RICE & GENERAL MILLS, NISSING, KARNAL AND OTHERS Vs. ORIENTAL BANK OF COMMERCE, KARNAL AND OTHERS
|
August 23, 2018 |
|
JINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 2018 |
|
JIT SINGH Vs. SURJIT SINGH
|
February 28, 2018 |
|
JITA SINGH Vs. JASVIR SINGH
|
July 2, 2018 |
|
JITENDER KUMAR AND ANOTHER Vs. DAYA RAM AND OTHERS
|
July 23, 2018 |
|
JIWAN KUMAR Vs. STATE OF PUNJAB
|
August 31, 2018 |
|
JIWAN LAL Vs. MANOJ KUMAR AND OTHER
|
February 21, 2018 |
|
JIWAN SINGH Vs. STATE OF PUNJAB
|
June 7, 2018 |
|
JODHPUR B K O THROUGH ITS PARTNERS AND OTHERS Vs. ENFORCEMENT OFFICER.EMPLOYEES PROVIDENT FUND ORGANISATION AND ANOTHER
|
September 17, 2018 |
|
JOGENDER Vs. STATE OF HARYANA AND ANOTHER
|
September 12, 2018 |
|
JOGI RAM Vs. GRAM PANCHAYAT VILLAGE MOHANGARH
|
March 6, 2018 |
|
JOGINDER ALIAS JOGAD AND OTHERS Vs. STATE OF HARYANA
|
August 23, 2018 |
|
JOGINDER KAUR Vs. BHAG SINGH
|
January 9, 2018 |
|
JOGINDER KAUR Vs. MIT MOHAN SINGH KAHLON AND ANOTHER
|
October 16, 2018 |
|
JOGINDER SINGH Vs. IQBAL SINGH AND ANOTHER
|
July 2, 2018 |
|
JOGINDER SINGH (DECEASED) THROUGH HIS LRS AND ANOT Vs. PIARA SINGH AND OTHERS
|
May 17, 2018 |
|
JOGINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2018 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2018 |
|
JOGINDER SINGH HOODA Vs. STATE OF HARYANA
|
December 20, 2018 |
|
JOGINDER VERMA @ KALIA Vs. STATE OF PUNJAB
|
November 29, 2018 |
|
JOHAN UJJAL GOMES Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
April 19, 2018 |
|
JONEJA INFRAPROJECTS PRIVATE LIMITED, NEW DELHI Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2018 |
|
JUGAL KISHORE & ANOTHER Vs. STATE OF HARYANA & ANOTHER
|
July 6, 2018 |
|
JUSTICE (RETD ) RAJ RAHUL GARG Vs. UNION OF INDIA AND OTHERS
|
August 14, 2018 |
|
JUSTICE A L BAHRI (RETD ) Vs. STATE OF PUNJAB
|
January 11, 2018 |
|
JYOTI Vs. STATE OF HARYANA
|
October 1, 2018 |
|
JYOTI Vs. STATE OF PUNJAB
|
February 2, 2018 |
|
K D SHARMA Vs. STATE OF HARYANA & OTHERS
|
June 1, 2018 |
|
K S M SPINNING MILLS LTD Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
April 17, 2018 |
|
K SOUNDARRAJAN @ RAJAN KUMAR Vs. KULWANT SINGH
|
August 18, 2018 |
|
K.L. VIG Vs. CANARA BANK AND OTHERS
|
March 8, 2018 |
|
KAILASH Vs. STATE OF HARYANA
|
October 6, 2018 |
|
KAILASH SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2018 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
July 25, 2018 |
|
KALA Vs. STATE OF PUNJAB
|
February 3, 2018 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
November 14, 2018 |
|
KALI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 7, 2018 |
|
KALI CHARAN Vs. STATE OF HARYANA
|
December 13, 2018 |
|
KALI RAM Vs. RAM KUMAR (DECEASED) THROUGH LRS AND OTHERS
|
November 2, 2018 |
|
KALPANA CHAWLA (CITY PARK) BACHAO SANGRASH SIMITI Vs. STATE OF HARYANA AND ORS
|
April 23, 2018 |
|
KAMAL Vs. KARAMBIR
|
February 26, 2018 |
|
KAMAL CHAUHAN Vs. NATIONAL INVESTIGATION AGENCY
|
April 5, 2018 |
|
KAMAL ENCON INDUSTRIES LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
April 23, 2018 |
|
KAMAL KUMAR Vs. ARUN KALIA AND ANOTHER
|
November 16, 2018 |
|
KAMAL KUMAR MITTAL Vs. KAMLA ARORA (SINCE DECEASED) THROUGH LRS AND OTHERS
|
April 25, 2018 |
|
KAMAL VARINDER Vs. STATE OF PUNJAB AND OTHERS
|
October 26, 2018 |
|
KAMALDEEP Vs. STATE OF PUNJAB
|
March 15, 2018 |
|
KAMALJIT BANSAL Vs. STATE OF HARYANA
|
January 9, 2018 |
|
KAMALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2018 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
June 15, 2018 |
|
KAMALJIT SINGH NAGRA Vs. PARAMJIT SINGH
|
January 8, 2018 |
|
KAMALPREET SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
March 15, 2018 |
|
KAMLA Vs. RAM KUMAR AND OTHERS
|
May 29, 2018 |
|
KAMLA AND OTHERS Vs. DHARAMBIR AND OTHERS
|
January 19, 2018 |
|
KAMLA DEVI Vs. CHAND KAUR THROUGH LRS AND OTHERS
|
May 15, 2018 |
|
KAMLA DEVI AND ORS Vs. DASHMESH TOUR AND TRAVELS AND ANR
|
October 17, 2018 |
|
KAMLA NEHRU COLLEGE FOR WOMEN Vs. SAROJ BALRAM AND OTHERS
|
August 1, 2018 |
|
KAMLESH Vs. THE HISAR CENTRAL CO-OPERATIVE BANK LTD.
|
December 18, 2018 |
|
KAMLESH Vs. STATE OF HARYANA
|
March 26, 2018 |
|
KAMLESH AND ANOTHER Vs. RAJINDER SINGH AND OTHERS
|
May 30, 2018 |
|
KAMLESH AND OTHERS Vs. KUTUMB PIYARI AND ANOTHER
|
May 14, 2018 |
|
KAMLESH RANI AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
|
February 2, 2018 |
|
KANHAYA LAL Vs. STATE OF HARYANA
|
November 28, 2018 |
|
KANHAYA LAL Vs. STATE OF HARYANA
|
November 28, 2018 |
|
KANTA SHARMA AND OTHERS Vs. HARJINDER SINGH BAJWA AND ANOTHER
|
May 4, 2018 |
|
KANTI Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
July 2, 2018 |
|
KANTI PARSHAD JAIN (DECEASED) THROUGH L RS Vs. GREATER ASHOKA LAND & DEVELOPMENT COMPANY
|
May 2, 2018 |
|
KANWALJIT KAUR @ KAVALJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2018 |
|
KANWALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2018 |
|
KANWAR SINGH AND OTHERS Vs. DHAN SINGH (SINCE DECEASED) THROUGH LRS
|
February 1, 2018 |
|
KANWARJYOT SINGH Vs. SATWINDER KAUR AND OTHERS
|
November 19, 2018 |
|
KAPIL DEV AGGARWAL Vs. U T CHANDIGARH
|
November 2, 2018 |
|
KAPIL SEHGAL Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2018 |
|
KAPURTHALA IMPROVEMENT TRUST Vs. SATPAL
|
April 24, 2018 |
|
KARAJ SINGH Vs. STATE OF PUNJAB
|
October 10, 2018 |
|
KARAM CHAND AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 2018 |
|
KARAM SINGH Vs. NARESH
|
November 22, 2018 |
|
KARAM SINGH Vs. HARNEK SINGH (SINCE DECEASED) THROUGH HIS LRS
|
January 15, 2018 |
|
KARAM SINGH Vs. CHAIRMAN HSEB AND OTHERS
|
February 16, 2018 |
|
KARAM SINGH (DECEASED) THROUGH LR Vs. DALBIR SINGH @ BEERA
|
February 1, 2018 |
|
KARAMJEET KAUR Vs. JASWINDER SINGH AND ORS
|
May 8, 2018 |
|
KARAMJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 8, 2018 |
|
KARAMJIT KAUR THROUGH LRS AND OTHERS Vs. RACHHPAL SINGH AND ANOTHER
|
April 19, 2018 |
|
KARAMJIT SINGH Vs. OM PARKASH RAWAT AND OTHERS
|
February 14, 2018 |
|
KARAMJIT SINGH Vs. HARJIT SINGH AND ANOTHER
|
February 19, 2018 |
|
KARAMJIT SINGH Vs. TEJ KAUR AND OTHERS
|
January 10, 2018 |
|
KARAMJIT SINGH @ KAMMI Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
KARAMVEER SINGH Vs. JASWINDER KAUR
|
April 18, 2018 |
|
KARAN @ GHONI Vs. STATE OF PUNJAB
|
August 7, 2018 |
|
KARAN ARORA Vs. ASHWANI MEHTA AND OTHERS
|
July 27, 2018 |
|
KARAN MANGLA Vs. STATE OF PUNJAB AND OTHERS
|
April 25, 2018 |
|
KARAN SHARMA Vs. STATE OF PUNJAB
|
December 1, 2018 |
|
KARAN SINGH Vs. BRAHAM PARKASH AND ANOTHER
|
May 15, 2018 |
|
KARANJEET SINGH Vs. AMARPREET SINGH
|
April 26, 2018 |
|
KARMJIT KAUR @ KARAMJIT KAUR Vs. YADWINDER SINGH
|
January 10, 2018 |
|
KARNAIL SINGH Vs. JAGMAL SINGH
|
January 10, 2018 |
|
KARNAIL SINGH Vs. GURDIAL KAUR AND OTHERS
|
February 28, 2018 |
|
KARNAIL SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2018 |
|
KARNAIL SINGH AND OTHERS Vs. U T
|
August 7, 2018 |
|
KARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 23, 2018 |
|
KARTAR KAUR AND ANOTHER Vs. AVTAR SINGH AND OTHERS
|
May 17, 2018 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 2018 |
|
KARTARA Vs. KESAR SINGH
|
February 19, 2018 |
|
KASHMIR CHAND Vs. HARNAM CHAND
|
July 4, 2018 |
|
KASHMIR KAUR Vs. UNION OF INDIA
|
December 10, 2018 |
|
KASHMIR KAUR & ANR Vs. STATE OF PUNJAB & ANR
|
April 18, 2018 |
|
KASHMIR KAUR AND OTHERS Vs. SUMIT KUMAR AND ANOTHER
|
May 17, 2018 |
|
KASHMIR KAUR AND OTHERS Vs. SUMIT KUMAR AND OTHERS
|
May 17, 2018 |
|
KASHMIR PURI Vs. PEERDIYA
|
April 21, 2018 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
October 10, 2018 |
|
KASHMIR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
August 18, 2018 |
|
KASHMIRA SINGH S/O KHAZAN SINGH Vs. STATE OF HARYANA
|
January 30, 2018 |
|
KASTOORI LAL DHIR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 26, 2018 |
|
KASTURI LAL(DECEASED) THROUGH LRS Vs. DAYA KAUR AND OTHERS
|
March 22, 2018 |
|
KAUSHALYA Vs. STATE OF HARYANA
|
July 20, 2018 |
|
KAUSHALYA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2018 |
|
KAVI RAJ Vs. STATE OF HARYANA AND ANOTHER
|
July 18, 2018 |
|
KAVITA DEVI Vs. STATE OF HARYANA
|
April 26, 2018 |
|
KAVITA RANI WADHAWA Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
KAWALJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2018 |
|
KAY KUBE CO Vs. UNION OF INDIA AND ANOTHER
|
January 17, 2018 |
|
KEDAR SINGH Vs. BIRENDER SINGH & OTHERS
|
October 3, 2018 |
|
KEHAR SINGH Vs. HUKAM SINGH AND ANOTHER
|
July 10, 2018 |
|
KELA Vs. RANDHIR SINGH AND OTHERS
|
March 13, 2018 |
|
KESAR SINGH Vs. JAGDISH CHANDER
|
October 25, 2018 |
|
KESHAR SINGH AND OTHERS Vs. KARAM SINGH @ KARMA AND OTHERS
|
August 14, 2018 |
|
KEWAL KRISHAN SINGLA Vs. ADMINISTRATOR MUNICIPAL COMMITTEE AND OTHERS
|
February 23, 2018 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
August 6, 2018 |
|
KEWAL SINGH AND OTHERS Vs. MANGAL DASS (NOW DECEASED) THROUGH HIS LRS AND OTHERS
|
February 5, 2018 |
|
KHALIL KUMAR Vs. INDIAN BANK
|
February 2, 2018 |
|
KHAN PLASTIC INDUSTRY Vs. PUNJAB POLLUTION CONTROL BOARD AND OTHERS
|
April 2, 2018 |
|
KHATTA SINGH Vs. C B I CHANDIGARH AND OTHERS
|
April 23, 2018 |
|
KHAZAN SINGH Vs. STATE OF PUNJAB
|
March 7, 2018 |
|
KHEM CHAND AND OTHERS Vs. MUNICIPAL COUNCIL, THANESAR AND OTHERS
|
January 9, 2018 |
|
KHURSHID Vs. STATE OF HARYANA
|
March 20, 2018 |
|
KHUSHI MOHAMMAD Vs. MEGH SINGH AND OTHERS
|
August 14, 2018 |
|
KHUSWANT SINGH Vs. SURJEET AND ANOTHER
|
September 4, 2018 |
|
KIDAR NATH KOHLI Vs. STATE OF HARYANA
|
December 13, 2018 |
|
KIMAT RAI AND SONS (HUF) THROUGH ITS KARTA
SH KIMAT RAI SIKRI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
|
April 19, 2018 |
|
KIMATI Vs. SMT. KRISHNA AND OTHERS
|
February 23, 2018 |
|
KINDERBIR SINGH @ SUNNY DAYAL Vs. STATE OF PUNJAB
|
February 23, 2018 |
|
KIOCL LTD Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD (HSIIDC) AND OTHERS
|
May 30, 2018 |
|
KIRAN Vs. STATE OF HARYANA
|
January 9, 2018 |
|
KIRAN BALA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2018 |
|
KIRAN RANI & ORS Vs. KULWANT SINGH & ANR
|
May 2, 2018 |
|
KIRAN SETHI AND OTHERS Vs. SABHARWAL BUS SERVICE AND OTHERS
|
May 21, 2018 |
|
KIRANDEEP KAUR Vs. STATE OF PUNJAB
|
January 11, 2018 |
|
KIRANVIR SINGH @ JIMMY Vs. STATE OF PUNJAB
|
August 20, 2018 |
|
KIRPAL SINGH Vs. MANJIT KAUR AND ORS.
|
December 17, 2018 |
|
KIRPAL SINGH Vs. AJMER SINGH
|
March 7, 2018 |
|
KIRPAL SINGH @ KIRPAL CHAND Vs. SATISH KUMAR
|
May 24, 2018 |
|
KISHAN CHAND MARIYA (NOW DECEASED) THROUGH LRS Vs. HARDYAL SINGH AND OTHERS
|
December 7, 2018 |
|
KISHAN LAL Vs. MAHESH KUMAR
|
November 13, 2018 |
|
KISHANWATI Vs. BACCHU SINGH AND OTHERS
|
May 18, 2018 |
|
KISHNA RAM ALIAS KRISHNA RAM Vs. AVTAR SINGH
|
December 19, 2018 |
|
KISHNO BAI Vs. GIAN SINGH AND ORS
|
May 15, 2018 |
|
KISHORE FOAM AGENCIES Vs. R.L. MALHOTRA
|
November 20, 2018 |
|
KISHORE LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 15, 2018 |
|
KISHORI LAL Vs. SURESH KUMAR & ORS
|
August 2, 2018 |
|
KOHINOOR INDIA PRIVATE LIMITED Vs. MAHAJAN TYRE COMPANY
|
April 25, 2018 |
|
KOMAL PREET Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
|
January 11, 2018 |
|
KONARK SHARMA Vs. STATE OF PUNJAB
|
July 6, 2018 |
|
KRISHAN Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
KRISHAN Vs. STATE OF HARYANA
|
February 26, 2018 |
|
KRISHAN Vs. JILE SINGH (P&H)
|
February 23, 2018 |
|
KRISHAN KUMAR Vs. NAVNEET ALIAS SEEMA
|
February 21, 2018 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
KRISHAN KUMAR Vs. SANDEEP
|
December 10, 2018 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
December 6, 2018 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 23, 2018 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 1, 2018 |
|
KRISHAN KUMAR AND ANOTHER Vs. DEEPAK KUMAR BAGGA AND OTHERS
|
February 23, 2018 |
|
KRISHAN KUMAR AND OTHERS Vs. NAVEEN KUMAR AND OTHERS
|
August 28, 2018 |
|
KRISHAN KUMAR KAPOOR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 26, 2018 |
|
KRISHAN LAL Vs. TARLOCHAN SINGH
|
May 22, 2018 |
|
KRISHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 24, 2018 |
|
KRISHAN LAL Vs. PRESIDING OFFICER AND OTHERS
|
January 18, 2018 |
|
KRISHAN SINGH Vs. STATE OF PUNJAB
|
July 3, 2018 |
|
KRISHAN KUMAR BANSAL Vs. PUNJAB AND HARYANA
|
September 4, 2018 |
|
KRISHNA Vs. STATE OF HARYANA AND OTHERS
|
March 21, 2018 |
|
KRISHNA @ KISHAN CHAND Vs. GURDIAL SINGH
|
November 15, 2018 |
|
KRISHNA AND OTHERS Vs. RAM SINGH AND OTHERS
|
March 1, 2018 |
|
KRISHNA CABLE TV NETWORK, AMRITSAR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 28, 2018 |
|
KRISHNA DEVI W/O LATE SHRI. BISHAN SARUP Vs. STATE OF HARYANA AND OTHERS
|
March 12, 2018 |
|
KRISHNA KUMARI Vs. PREM SINGH
|
December 5, 2018 |
|
KULBHUSHAN GOYAL Vs. UNION OF INDIA AND OTHERS
|
February 16, 2018 |
|
KULBHUSHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 15, 2018 |
|
KULBIR Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2018 |
|
KULBIR KAUR & ORS. Vs. BHUPINDER KUMAR & ORS.
|
January 8, 2018 |
|
KULBIR SINGH Vs. STATE OF HARYANA
|
July 20, 2018 |
|
KULBIR SINGH Vs. PARAMJIT KAUR AND OTHERS
|
May 2, 2018 |
|
KULDEEP Vs. STATE OF HARYANA AND OTHERS
|
May 7, 2018 |
|
KULDEEP Vs. SURENDER SINGH AND OTHERS
|
May 11, 2018 |
|
KULDEEP Vs. STATE OF HARYANA
|
December 20, 2018 |
|
KULDEEP KAUR AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
May 16, 2018 |
|
KULDEEP KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 12, 2018 |
|
KULDEEP SHARMA Vs. STATE OF PUNJAB
|
January 12, 2018 |
|
KULDEEP SINGH Vs. JARNAIL SINGH
|
July 18, 2018 |
|
KULDEEP SINGH Vs. KURUKSHETRA UNIVERSITY
|
August 6, 2018 |
|
KULDEEP SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
|
June 29, 2018 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 5, 2018 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
May 29, 2018 |
|
KULDEEP SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
May 11, 2018 |
|
KULDEEP SINGH @ BHOLA Vs. STATE OF PUNJAB
|
September 12, 2018 |
|
KULDEEP SINGH AND ANOTHER Vs. RAGHBIR SINGH AND ANOTHER
|
January 18, 2018 |
|
KULDEEP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2018 |
|
KULDIP KAUR Vs. KULDIP KAUR AND ORS.
|
November 22, 2018 |
|
KULDIP SINGH Vs. STATE OF HARYANA
|
September 21, 2018 |
|
KULDIP SINGH Vs. HARPREET KAUR AND ANOTHER
|
April 18, 2018 |
|
KULDIP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 20, 2018 |
|
KULDIP SINGH AND ANOTHER Vs. GURJIT SINGH
|
May 17, 2018 |
|
KULJEET KAUR MAHAL AND ANR Vs. SANTOKH SINGH SANDHU AND OTHERS
|
August 8, 2018 |
|
KULJIT KAUR Vs. KULDEEP SINGH AND ANOTHER
|
July 30, 2018 |
|
KULJIT PAUL SINGH MAHI Vs. STATE OF PUNJAB
|
July 13, 2018 |
|
KULWANT ALIAS MONU Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2018 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
February 15, 2018 |
|
KULWANT SINGH Vs. P.N. RAMANAN AND OTHERS
|
February 2, 2018 |
|
KULWANT SINGH @ KANTI Vs. STATE OF PUNJAB
|
April 25, 2018 |
|
KULWANT SINGH AND ANOTHER Vs. BALBIR KAUR
|
September 25, 2018 |
|
KULWINDER AND ANOTHER Vs. ANCHAL SINGH AND OTHERS
|
October 30, 2018 |
|
KULWINDER KAUR AND OTHERS Vs. SATPAL SINGH AND OTHERS
|
October 5, 2018 |
|
KULWINDER KUMAR @ BONA Vs. STATE OF PUNJAB
|
July 2, 2018 |
|
KULWINDER RANI Vs. RAJINDER PARSHAD
|
September 14, 2018 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 2018 |
|
KULWINDER SINGH Vs. THE SUB DIVISIONAL MAGISTRATE, PATIALA AND OTHERS
|
January 11, 2018 |
|
KUNWAR ANAND SINGH Vs. PARAMJIT SINGH AND OTHERS
|
May 24, 2018 |
|
KUSUM BABUTA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 2018 |
|
KUSUM GARG Vs. PAVANI BUILDWELL PVT LTD AND OTHERS
|
October 9, 2018 |
|
KUSUM GUPTA Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2018 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
May 4, 2018 |
|
LABH SINGH Vs. STATE OF HARYANA
|
August 7, 2018 |
|
LABH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2018 |
|
LABH SINGH Vs. PAL SINGH
|
November 27, 2018 |
|
LACHHMAN DASS Vs. STATE OF PUNJAB
|
August 9, 2018 |
|
LAGGAR INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
|
March 21, 2018 |
|
LAIK RAM AND OTHERS Vs. JAI NARAIN AND OTHERS
|
January 8, 2018 |
|
LAJWANTI & ANOTHER Vs. MOHAN SINGH & OTHERS
|
October 12, 2018 |
|
LAJWANTI AND OTHERS Vs. LEKH RAM @ LEKH RAJ (DECEASED) THROUGH HIS LRS
|
August 16, 2018 |
|
LAKHA GIR CHELA MAHANT DARBARA GIR OF BALRAN Vs. GENERAL PUBLIC
|
November 16, 2018 |
|
LAKHBIR SINGH ALIAS LAKHA Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH ZONE
|
June 1, 2018 |
|
LAKHMIR SINGH Vs. TEJINDER PAL KAUR AND OTHERS
|
April 23, 2018 |
|
LAKHPAT SINGH AND OTHERS Vs. NIRMAL AND OTHERS
|
November 27, 2018 |
|
LAKHVIR RAM Vs. ADDL DEPUTY COMMISSIONER-CUM-APPELLATE TRIBUNAL, SBS NAGAR AND
OTHERS
|
July 5, 2018 |
|
LAKHVIR SINGH Vs. MOHINDER SINGH
|
March 8, 2018 |
|
LAKHWINDER KAUR Vs. SENIOR SUPDT OF POLICE BATALA & ORS
|
July 12, 2018 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 17, 2018 |
|
LAKHWINDER SINGH Vs. KASHMIR KAUR AND OTHERS
|
February 8, 2018 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
LAKHWINDER SINGH (DECEASED) THROUGH HIS LRS Vs. GURCHARAN SINGH AND ANOTHER
|
February 23, 2018 |
|
LAKHWINDER SINGH @ LEELA Vs. STATE OF PUNJAB
|
May 19, 2018 |
|
LAKSHMI OVERSEAS IND LTD Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
|
February 27, 2018 |
|
LAL DASS CHELA LACHHMAN DASS Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2018 |
|
LAL JI Vs. UT ADMINISTRATION AND OTHERS
|
February 7, 2018 |
|
LAL KUMAR Vs. STATE OF PUNJAB
|
May 19, 2018 |
|
LAL SINGH Vs. KANHAYA AND OTHERS
|
December 3, 2018 |
|
LALIT AHUJA Vs. SHIKHA MALHOTRA
|
May 29, 2018 |
|
LALITA DEVI Vs. THE HEAD MASTER, GOVT. MIDDLE SCHOOL AND ORS.
|
March 15, 2018 |
|
LALITA DEVI & OTHERS Vs. DARSHAN SINGH & ANOTHER
|
July 20, 2018 |
|
LALITA PRAKASH Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2018 |
|
LALMAN Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
LATE LAL SINGH THROUGH LEGAL REPRESENTATIVE SH BALWINDER SINGH Vs. CENTRAL BOARD OF DIRECT TAXES AND OTHERS
|
August 14, 2018 |
|
LAWAN VERMA AND ANOTHER Vs. CHARANJIT SINGH SOHAL
|
August 24, 2018 |
|
LAXMI NARAYAN BUILDTECH PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
March 8, 2018 |
|
LEELA RAM Vs. OMKAR
|
February 6, 2018 |
|
LEISURE WEAR EXPORTS LTD Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2018 |
|
LIBRA AUTO CAR LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED, CMC, DIVISION, LUDHIANA AND ANOTHER
|
April 17, 2018 |
|
LIPI MOHAPATRA Vs. VINAY KUMAR
|
January 29, 2018 |
|
LODHIWALA CASS LTD Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2018 |
|
LOKESH Vs. STATE OF HARYANA
|
September 17, 2018 |
|
LOKINDER SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
April 6, 2018 |
|
LORD KRISHNA PROPERTY AND HOME DEVELOPER
AND OTHERS Vs. DEVENDER KUMAR GARG AND ANOTHER
|
May 4, 2018 |
|
LOVEJEET SINGH @ LOVELY Vs. STATE OF PUNJAB AND OTHERS
|
January 29, 2018 |
|
LOVEJEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 23, 2018 |
|
LOVELY Vs. STATE OF PUNJAB AND ANOTHER
|
March 9, 2018 |
|
LOVELY & ORS Vs. STATE OF PUNJAB & ORS
|
August 23, 2018 |
|
LOVEPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 18, 2018 |
|
LOVEPREET SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 1, 2018 |
|
LT COL DR SUMEET KAUR Vs. DAVINDER SINGH RANDHAWA
|
March 9, 2018 |
|
LT COL PRITHVI SINGH (RETD) Vs. KRISHAN CHANDER SINGH AND OTHERS
|
July 6, 2018 |
|
LUCKY KUMAR Vs. STATE OF PUNJAB
|
February 10, 2018 |
|
LUDHIANA IMPROVEMENT TRUST Vs. J S CHUGH, ADVOCATE AND OTHERS
|
November 13, 2018 |
|
LUDHIANA IMPROVEMENT TRUST Vs. TEJASSAVI CHANDER SHARMA
|
July 18, 2018 |
|
LUDHIANA IMPROVEMENT TRUST, LUDHIANA Vs. UJJAGAR SINGH AND OTHERS
|
March 6, 2018 |
|
LUXMI DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 22, 2018 |
|
LUXMI RICE MILLS Vs. STATE OF PUNJAB AND OTHERS
|
March 9, 2018 |
|
M/S AJAY IRON TRADING COMPANY & ORS. Vs. STATE BANK OF INDIA
|
May 2, 2018 |
|
M/S DELTON CABLES LIMITED Vs. THE STATE OF HARYANA AND OTHERS
|
July 24, 2018 |
|
M/S ENDURANCE TECHNOLOGIES LTD . Vs. STATE OF HARYANA
|
December 18, 2018 |
|
M/S GOBIND ENTERPRISES, SIRHIND, DISTRICT FATEHGARH SAHIB Vs. STATE OF PUNJAB
|
January 29, 2018 |
|
M/S HALDI RAM MANUFACTURING CO PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
July 13, 2018 |
|
M/S IMPACT AGENCIES PVT. LTD. Vs. INDERJIT KAUR AND OTHERS
|
January 24, 2018 |
|
M/S MILK SPECIALTIES LTD. Vs. UNITED BANK OF INDIA
|
July 24, 2018 |
|
M/S MOTIA CONSTRUCTIONS LTD. Vs. SUB DIVISIONAL MAGISTRATE, DERABASSI AND OTHERS
|
January 24, 2018 |
|
M/S NAVDEEP THEATRES (P)LTD. Vs. STATE OF PUNJAB AND ANOTHER
|
January 25, 2018 |
|
M/S OMAX AUTOS LTD. Vs. STATE OF HARYANA
|
December 21, 2018 |
|
M/S ONKAR BUS SERVICE LTD. Vs. AVTAR SINGH
|
November 28, 2018 |
|
M/S SHRI LAXMI NARAYAN BUILDTECH PVT. LTD. Vs. STATE OF HARYANA AND OTHERS
|
March 8, 2018 |
|
M/S TAMANNA AGRO INDUSTRIES Vs. CANARA BANK
|
October 9, 2018 |
|
M/S TANISH STEELS Vs. STATE OF PUNJAB & ANOTHER
|
December 11, 2018 |
|
M/S ZIMIDARA KHETI AND ANOTHER Vs. STATE OF PUNJAB
|
October 11, 2018 |
|
M/S. ACC LIMITED Vs. M/S. KAMAL TYRE & BUILDING MATERIAL SUPPLIERS
|
March 1, 2018 |
|
M/S. AMICO TEXTILES Vs. ALLAHABAD BANK THROUGH ITS AUTHORIZED
|
January 17, 2018 |
|
M/S. BAJWA DEVELOPERS LIMITED AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 2018 |
|
M/S. BRAR MOTORS AND ANOTHER Vs. M/S. BRIDGESTONE INDIA PVT. LTD.
|
February 9, 2018 |
|
M/S. DELHI PUNJAB GOODS CARRIES (REGD.) Vs. THE STATE OF PUNJAB AND OTHERS
|
March 9, 2018 |
|
M/S. GILL TIMBER COMPANY Vs. STATE OF PUNJAB
|
November 1, 2018 |
|
M/S. JYOTI BUILD TECH PVT. LTD. Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
|
February 19, 2018 |
|
M/S. METICULOUS PHARMACEUTICALS Vs. PAWAN KUMAR
|
February 1, 2018 |
|
M/S. N.K. INDUSTRIES Vs. PRESIDING OFFICER AND ANOTHER
|
February 16, 2018 |
|
M/S. NORTHLAND RUBBER MILLS, RAI (SONEPAT) Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD., PANCHKULA AND OTHERS
|
March 27, 2018 |
|
M/S. PUNJAB MOTOR STORE Vs. UNION OF INDIA AND OTHERS
|
April 30, 2018 |
|
M/S. S.H. BRICK GRAM UDYOG SAMITI Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL AND OTHERS
|
January 10, 2018 |
|
M/S. SHINE BUILDCON PRIVATE LTD., NEW DELHI Vs. STATE OF HARYANA AND ANOTHER
|
March 22, 2018 |
|
M/S. THUKRAL REGAL SHOES Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
February 9, 2018 |
|
M/S. TULIP INFRATECH PVT. LTD. Vs. THE STATE OF HARYANA AND OTHERS
|
February 23, 2018 |
|
M/S. VAIBHAV FORGE PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
January 16, 2018 |
|
M/S. ANEJA TRADING COMPANY Vs. M/S. REENA TEXTILE MILLS
|
November 19, 2018 |
|
MAAN JAIN Vs. SURAJ PARKASH JAIN AND OTHERS
|
June 26, 2018 |
|
MAAN MOHAN Vs. KAMAL PARKASH GOYAL & OTHERS
|
February 20, 2018 |
|
MADAN AND ANOTHER Vs. HARYANA WAQF BOARD, AMBALA CANTT
|
March 9, 2018 |
|
MADAN LAL Vs. STATE OF HARYANA
|
July 2, 2018 |
|
MADAN LAL Vs. RUPA RAM
|
March 6, 2018 |
|
MADAN LAL Vs. SAVITA & ORS
|
May 15, 2018 |
|
MADAN LAL AND OTHERS Vs. STATE OF PUNJAB
|
January 22, 2018 |
|
MADAN PAL Vs. STATE OF HARYANA AND ANOTHER
|
March 9, 2018 |
|
MADHU RANI AND OTHERS Vs. VISHESH AND OTHERS
|
August 8, 2018 |
|
MADHU SHARMA Vs. N K MAIR AND OTHERS
|
October 9, 2018 |
|
MAGHAR SINGH Vs. MOHAN SINGH
|
December 7, 2018 |
|
MAGMA HDI GENERAL INSURANCE CO LTD Vs. NIRMALA DEVI & OTHERS
|
July 9, 2018 |
|
MAHA SINGH AND ANOTHER Vs. MEENA AND OTHERS
|
May 3, 2018 |
|
MAHABIR SINGH AND ANOTHER Vs. SHAMSHER SINGH AND OTHERS
|
April 25, 2018 |
|
MAHABIR SINGH AND ORS. Vs. SARABJEET SINGH AND ORS.
|
December 11, 2018 |
|
MAHABIR SINGH MALIK AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2018 |
|
MAHAKALI PROCESSORS LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
November 26, 2018 |
|
MAHALAXMI FILLING STATION THROUGH PROP SUMAN LALA Vs. MAHINDER SINGH
|
August 29, 2018 |
|
MAHANT GURBANTA DASS MEMORIAL COLLEGE OF EDUCATION Vs. DIRECTOR, EDUCATION DEPT (COLLEGE), PUNJAB AND OTHERS
|
April 17, 2018 |
|
MAHANT JANKI DAS Vs. STATE OF PUNJAB
|
November 22, 2018 |
|
MAHANT JAWALA SINGH @ JAWALA DASS Vs. FAQUIR SINGH (NOW DECEASED) REPRESENTED BY LRS AND OTHERS
|
May 23, 2018 |
|
MAHANT NARAIN PURI Vs. IMPROVEMENT TRUST, LUDHIANA AND ANOTHER
|
May 14, 2018 |
|
MAHAVIR SINGH Vs. MOHAN SINGH AND ORS
|
May 15, 2018 |
|
MAHENDER SINGH Vs. DEV DUTT AND OTHERS
|
August 8, 2018 |
|
MAHENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
MAHENDER SINGH Vs. MAHENDER KAUR
|
November 22, 2018 |
|
MAHENDRA PAL (SINCE DECEASED) THROUGH LRS Vs. DEEPAK GUPTA AND OTHERS
|
May 25, 2018 |
|
MAHESH AND OTHERS Vs. LEKH RAJ AND ANOTHER
|
November 26, 2018 |
|
MAHESH CHAND Vs. STATE OF HARYANA AND OTHERS
|
July 18, 2018 |
|
MAHESH CHANDER JOSHI AND ANOTHER Vs. DISTRICT MAGISTRATE, GURUGRAM AND OTHERS
|
January 15, 2018 |
|
MAHINDER @ BUNTY Vs. STATE OF HARYANA
|
January 11, 2018 |
|
MAHINDER SINGH AND ANOTHER Vs. STATE OF HARYANALABIC
|
December 21, 2018 |
|
MAHINDRO DEVI AND OTHERS Vs. KULDEEP SINGH AND OTHERS
|
May 10, 2018 |
|
MAI CHAND Vs. STATE OF HARYANA
|
August 3, 2018 |
|
MAJOR NEERAJ YADAV Vs. STATE OF PUNJAB
|
November 6, 2018 |
|
MAJOR SINGH Vs. MALA DEVI
|
May 10, 2018 |
|
MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2018 |
|
MALKEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 7, 2018 |
|
MALKEET SINGH AND ANOTHER Vs. HARNEK SINGH AND ANOTHER
|
February 2, 2018 |
|
MALKEET SINGH AND OTHERS Vs. UNION OF INDIA
|
July 9, 2018 |
|
MALKIAT KAUR Vs. RANJIT SINGH
|
August 23, 2018 |
|
MALKIAT KAUR AND ANOTHER Vs. SARDARA SINGH
|
April 5, 2018 |
|
MALKIAT SINGH Vs. SHINGARA SINGH
|
July 11, 2018 |
|
MALKIAT SINGH Vs. MUNISH KUMAR
|
November 20, 2018 |
|
MALKIAT SINGH @ BABA MIKA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 8, 2018 |
|
MALKIYAT SINGH Vs. STATE OF HARYANA
|
January 18, 2018 |
|
MALTI GUPTA Vs. COMMISSIONER OF INCOME TAX
|
August 29, 2018 |
|
MALWA INDUSTRIES LTD Vs. UNION OF INDIA AND ANOTHER
|
January 30, 2018 |
|
MALWA LAND SOLUTION AND SURVEYOR THROUGH ITS PROPRIETOR GURPREET SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2018 |
|
MALWINDER KAUR Vs. KULDEEP SINGH AND OTHERS
|
February 16, 2018 |
|
MAM CHAND Vs. DHARAMBIR AND OTHERS
|
May 21, 2018 |
|
MAMAN SINGH Vs. STATE OF HARYANA AND ORS
|
March 14, 2018 |
|
MAMTA Vs. NARESH KUMAR DHINGRA
|
July 20, 2018 |
|
MAMTA & OTHERS Vs. UNION OF INDIA
|
August 2, 2018 |
|
MAMTA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2018 |
|
MAMTA RANI AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
August 23, 2018 |
|
MAN SINGH Vs. BIMLA DEVI AND OTHERS
|
May 8, 2018 |
|
MAN SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. SUKHRAJ KAUR AND OTHERS
|
May 1, 2018 |
|
MANAGEMENT MARUMAL PUBLIC SCHOOL Vs. PRESIDING OFFICER
|
November 28, 2018 |
|
MANAGING DIRECTOR, UHBVNL, PANCHKULA AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR.COURT, ROHTAK AND ANOTHER
|
July 18, 2018 |
|
MANAV ARORA Vs. U.T., CHANDIGARH
|
December 15, 2018 |
|
MANBEENA KAUR Vs. KARMINDER SINGH
|
March 13, 2018 |
|
MANDEEP BANSAL Vs. JATINDER PAL SINGH WALIA AND ANOTHER
|
July 17, 2018 |
|
MANDEEP KAUR Vs. STATE OF HARYANA
|
May 7, 2018 |
|
MANDEEP KAUR Vs. SNEH LATA SANDHU
|
December 20, 2018 |
|
MANDEEP KAUR Vs. DARSHAN DASS
|
January 10, 2018 |
|
MANDEEP KAUR @ KAHLO AND OTHERS Vs. JARNAIL SINGH AND OTHERS
|
January 23, 2018 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2018 |
|
MANDEEP SINGH @ MANNA Vs. STATE OF PUNJAB
|
September 18, 2018 |
|
MANDI ADAMPUR CO-OPERATIVE SOCIETY LTD Vs. MOHAR SINGH AND OTHERS
|
October 16, 2018 |
|
MANDIR KAUSHAL KISHORE SHIVJI MAHARAJ Vs. STATE OF HARYANA & OTHERS
|
February 14, 2018 |
|
MANGAL Vs. SUBE SINGH (SINCE DECEASED) THROUHG LRS
|
July 4, 2018 |
|
MANGAL SINGH Vs. AMRIK SINGH
|
March 23, 2018 |
|
MANGAT RAM Vs. MADAN LAL
|
March 8, 2018 |
|
MANGAT RAM AND OTHERS Vs. GIAN SINGH (DECEASED) THROUGH LRS AND OTHERS
|
June 26, 2018 |
|
MANGE RAM Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2018 |
|
MANGE RAM Vs. STATE OF HARYANA
|
January 25, 2018 |
|
MANI RAM Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
February 12, 2018 |
|
MANINDER Vs. STATE OF PUNJAB
|
October 9, 2018 |
|
MANINDER KAUR Vs. HARVINDER SINGH
|
May 11, 2018 |
|
MANINDER SINGH Vs. PUNJAB AND HARYANA HIGH COURT
|
January 18, 2018 |
|
MANINDER SINGH Vs. STATE OF PUNJAB & ANOTHER
|
October 17, 2018 |
|
MANISH ARORA Vs. U T CHANDIGARH
|
October 6, 2018 |
|
MANISH BADHANA Vs. STATE OF HARYANA
|
June 1, 2018 |
|
MANISH TANDON Vs. ANKITA BHUTANI AND ANOTHER
|
May 29, 2018 |
|
MANISHA AND OTHERS Vs. ANIL AND OTHERS
|
August 7, 2018 |
|
MANJEET Vs. STATE OF HARYANA
|
March 7, 2018 |
|
MANJEET @ MANI Vs. STATE OF HARYANA
|
February 16, 2018 |
|
MANJEET KAUR Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
January 16, 2018 |
|
MANJEET KAUR Vs. STATE OF HARYANA
|
February 1, 2018 |
|
MANJEET SINGH AND ANOTHER Vs. HARNEK SINGH AND ANOTHER
|
February 2, 2018 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
February 22, 2018 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 16, 2018 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 2018 |
|
MANJIT ICE FACTORY Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
|
February 16, 2018 |
|
MANJIT KAUR Vs. BALHAR SINGH AND OTHERS
|
January 8, 2018 |
|
MANJIT SINGH Vs. STATE OF PUNJAB & OTHERS
|
February 17, 2018 |
|
MANJIT SINGH @ MOHINI Vs. RAM KUMAR GOEL AND ANOTHER
|
August 29, 2018 |
|
MANJIT SINGH AND ANOTHER Vs. HARPAL SINGH (DECEASED) THROUGH LRS AND ANOTHER
|
April 3, 2018 |
|
MANJIT SINGH AUJLA Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2018 |
|
MANJOT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2018 |
|
MANJU Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2018 |
|
MANJU AND OTHERS Vs. RANJIT SHARMA AND ANOTHER
|
April 18, 2018 |
|
MANJU KAPOOR Vs. STATE OF PUNJAB & ORS
|
May 2, 2018 |
|
MANJU KAUSHIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
February 20, 2018 |
|
MANJU MOAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR
|
April 17, 2018 |
|
MANJULA Vs. SHARDHA AND ANOTHER
|
February 16, 2018 |
|
MANMOHAN AND OTHERS Vs. STATE OF HARYANA
|
August 8, 2018 |
|
MANMOHAN SINGH Vs. SUKHWINDER SINGH @ SUKHA AND OTHERS
|
May 14, 2018 |
|
MANN KUMARI AND ORS Vs. TARSEM LAL AND OTHERS
|
May 21, 2018 |
|
MANNAN GOEL AND ANOTHER Vs. STATE OF HARYANA
|
October 25, 2018 |
|
MANNAT JOHAL AND OTHERS Vs. DARSHAN SINGH AND OTHERS
|
July 6, 2018 |
|
MANOHAR AGROTECH Vs. STATE BANK OF INDIA
|
November 21, 2018 |
|
MANOHAR CHAND Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
January 25, 2018 |
|
MANOHAR LAL Vs. ATMA SINGH
|
November 13, 2018 |
|
MANOJ Vs. STATE OF HARYANA
|
May 2, 2018 |
|
MANOJ Vs. STATE OF PUNJAB
|
December 21, 2018 |
|
MANOJ Vs. STATE OF HARYANA
|
October 31, 2018 |
|
MANOJ ALIAS SHERU Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2018 |
|
MANOJ DUHAN Vs. CENTRAL BUREAU OF INVESTIGATION, SECTOR
|
June 1, 2018 |
|
MANOJ GAUTAM Vs. STATE OF HARYANA
|
October 6, 2018 |
|
MANOJ JAIN Vs. STATE OF HARYANA AND ORS
|
December 3, 2018 |
|
MANOJ KUMAR Vs. SINGH FINANCE CORPORATION
|
September 11, 2018 |
|
MANOJ KUMAR Vs. ASHOK
|
November 14, 2018 |
|
MANOJ PANT Vs. UNION OF INDIA
|
January 5, 2018 |
|
MANREET SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 20, 2018 |
|
MANSI MUDGIL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 16, 2018 |
|
MANVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2018 |
|
MARY SINGH AND OTHERS Vs. PADAMJIT SINGH
|
July 30, 2018 |
|
MASIBUL AND OTHERS Vs. STATE OF HARYANA
|
February 2, 2018 |
|
MASTER BHOLU THROUGH HIS FATHER AND NATURAL GUARDIAN VINOD KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 6, 2018 |
|
MASTER HARPALSINGH@HAPPY Vs. STATE OF PUNJAB AND ANR
|
February 17, 2018 |
|
MATU RAM Vs. RAJ KUMAR @ LILA
|
February 23, 2018 |
|
MAYA DEVI (SINCE DECEASED) THROUGH LRS Vs. AMRJIT KAUR AND OTHERS
|
May 4, 2018 |
|
MEENA BHANDARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 27, 2018 |
|
MEENAKSHI Vs. STATE OF PUNJAB
|
December 11, 2018 |
|
MEENAKSHI MADAN @ CHANDER BALA @ MEENU MADAN Vs. AMIT SONDHI AND OTHERS
|
September 27, 2018 |
|
MEERA RANI Vs. SURYA INDUSTRIES AND ANOTHER
|
July 2, 2018 |
|
MEGH RAJ Vs. LUXMI DUTT AND OTHERS
|
September 4, 2018 |
|
MEHAL SINGH Vs. JUDGE TRADING COMPANY
|
November 20, 2018 |
|
MEHAR CHAND & ANOTHER Vs. UNION OF INDIA
|
October 31, 2018 |
|
MEHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
April 17, 2018 |
|
MEHMA SINGH Vs. BHAGWANT KAUR AND OTHERS
|
February 17, 2018 |
|
MEHTAB SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 27, 2018 |
|
MEHUL SAINI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 2018 |
|
MESRO DEVI AND OTHERS Vs. VINOD KUMAR (DEAD) THROUGH LRS AND ANOTHER
|
February 2, 2018 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
March 7, 2018 |
|
MEWA SINGH Vs. STATE OF HARYANA
|
March 24, 2018 |
|
MEWAT MODEL SCHOOL SOCIETY Vs. MAHESH CHAND AND OTHERS
|
October 30, 2018 |
|
MEWAT MODEL SCHOOLS SOCIETY (REGD ) Vs. MEENA KUMARI AND ANOTHER
|
May 3, 2018 |
|
MILAN EXPORTS Vs. STATE BANK OF INDIA
|
October 1, 2018 |
|
MILK SPECIALITIES LTD Vs. UNITED BANK OF INDIA AND ANOTHER
|
May 9, 2018 |
|
MINA JOHL Vs. AJAY PAL JOHL
|
June 1, 2018 |
|
MISHRA SINGH Vs. STATE OF PUNJAB
|
January 29, 2018 |
|
MITHLESH DEVI Vs. BANK OF INDIA
|
November 13, 2018 |
|
MITHU SINGH AND OTHERS Vs. BOOTA SINGH AND ANOTHER
|
February 9, 2018 |
|
MLGC-ECC-VIPL (JOINT VENTURE) Vs. HOUSEFED, PUNJAB, PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LTD AND ANOTHER
|
March 26, 2018 |
|
MOBILE STORE SERVICES LTD Vs. BEETEL TELETECH LTD
|
December 15, 2018 |
|
MODERN INSECTICIDES LIMITED Vs. STATE OF PUNJAB
|
October 22, 2018 |
|
MOHAMMAD ARSHAD @ LALU TEA SELLER Vs. MOHAMMAD NAZIR
|
March 28, 2018 |
|
MOHAMMAD SHAHID Vs. SHAHNAZ AND OTHERS
|
April 5, 2018 |
|
MOHAMMAD SUHAIL CHAUHAN Vs. STATE OF PUNJAB
|
April 2, 2018 |
|
MOHAN Vs. STATE OF HARYANA
|
October 16, 2018 |
|
MOHAN LAL Vs. JAG MOHAN AND OTHERS
|
May 2, 2018 |
|
MOHAN LAL @ MOHAN RAM AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 8, 2018 |
|
MOHAN SINGH @ MOHAN SINGH AHUJA Vs. STATE OF PUNJAB AND ANOTHER
|
January 24, 2018 |
|
MOHAN SINGH BINDRA Vs. LOVEPREET KAUR
|
March 23, 2018 |
|
MOHANA RAM AND ANOTHER Vs. JIWAN RAM AND ANOTHER
|
March 14, 2018 |
|
MOHAR SINGH Vs. PAWAN KUMAR
|
May 17, 2018 |
|
MOHAR SINGH Vs. STATE OF HARYANA
|
December 21, 2018 |
|
MOHAR SINGH YADAV AND OTHERS Vs. KHUSHI RAM YADAV
|
May 23, 2018 |
|
MOHD ABID & ANOTHER Vs. GURDEV SINGH (SINCE DECEASED) THROUGH L RS & OTHERS
|
May 15, 2018 |
|
MOHD RAMZAN @ HERO Vs. STATE OF PUNJAB
|
February 10, 2018 |
|
MOHD SAMIM Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2018 |
|
MOHD. BABU Vs. SALMA
|
November 19, 2018 |
|
MOHINDER Vs. STATE OF HARYANA
|
December 4, 2018 |
|
MOHINDER SINGH Vs. JAGGA SINGH ALIAS JAGGU SINGH AND OTHERS
|
February 12, 2018 |
|
MOHINDER SINGH Vs. NAIB SINGH
|
July 4, 2018 |
|
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER AND ORS.
|
November 19, 2018 |
|
MOHINDER SINGH Vs. SANTOKH SINGH AND OTHERS
|
April 30, 2018 |
|
MOHINDER SINGH Vs. GRAM PANCHAYAT
|
November 21, 2018 |
|
MOHINDER SINGH Vs. BALDEV SINGH AND OTHERS
|
July 13, 2018 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
MOHINDER SINGH AND ANOTHER Vs. ONKAR NATH AND OTHERS
|
January 15, 2018 |
|
MOHINDER SINGH AND ANR Vs. RAGHBIR SINGH AND ORS
|
May 30, 2018 |
|
MOHINDER SINGH AND OTHERS Vs. BOHTI DEVI & OTHERS
|
February 20, 2018 |
|
MOHIT Vs. STATE OF HARYANA
|
February 12, 2018 |
|
MOHIT BANSAL Vs. ANKIT POLYWEAVE INDUSTRY
|
August 8, 2018 |
|
MOHIT GUPTA Vs. VIKRAM
|
May 21, 2018 |
|
MOHIT MADAAN AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
December 19, 2018 |
|
MOHIT NAYYAR Vs. STATE OF PUNJAB
|
October 30, 2018 |
|
MONA SINGH Vs. MUKESH
|
February 23, 2018 |
|
MONI Vs. STATE OF HARYANA
|
January 9, 2018 |
|
MONIKA BAWA Vs. STATE OF PUNJAB & ORS
|
September 10, 2018 |
|
MONU Vs. UNION TERRITORY
|
May 15, 2018 |
|
MOON TEX, PANIPAT Vs. STATE OF HARYANA AND OTHERS
|
March 15, 2018 |
|
MOTI CHAND Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA AND ANOTHER
|
August 2, 2018 |
|
MOTI LAL JAIN Vs. THE CHANDIGARH ADMINISTRATION THROUGH ITS ADVISER, CHANDIGARH CIVIL SECRETARIAT
|
March 22, 2018 |
|
MOTI RAM Vs. MONIKA AND ANOTHER
|
March 19, 2018 |
|
MOUSAM DAGAR Vs. STATE OF HARYANA AND ANOTHER
|
June 6, 2018 |
|
MRS. SAROJ TRIPATHI & OTHERS Vs. PIYAR CHAND & OTHERS
|
January 19, 2018 |
|
MUBEEN Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2018 |
|
MUKESH @ GUDDU Vs. STATE OF HARYANA AND OTHERS
|
February 20, 2018 |
|
MUKESH DEVI Vs. STATE OF HARYANA AND ORS
|
July 19, 2018 |
|
MUKESH KUMAR Vs. SHABIR KHAN AND OTHERS
|
July 26, 2018 |
|
MUKESH KUMAR Vs. STATE OF HARYANA & OTHERS
|
January 12, 2018 |
|
MUKESH KUMAR Vs. THE STATE OF HARYANA AND OTHERS
|
March 19, 2018 |
|
MUKESH KUMAR Vs. REKHA RANI AND ANOTHER
|
April 17, 2018 |
|
MUKHTIAR ALI Vs. STATE OF HARYANA
|
December 14, 2018 |
|
MUKHTIAR KAUR Vs. DALBARA SINGH
|
December 18, 2018 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
March 7, 2018 |
|
MUKHTIAR SINGH Vs. LABH KAUR (SINCE DECEASED) THROUGH L RS AND OTHERS
|
February 28, 2018 |
|
MUKHTIAR SINGH GILL Vs. STATE OF PUNJAB
|
September 27, 2018 |
|
MUKTA SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
January 17, 2018 |
|
MUKUL Vs. STATE OF PUNJAB AND ANOTHER
|
July 12, 2018 |
|
MUKUL GARG AND OTHERS Vs. MARKET COMMITTEE
|
May 22, 2018 |
|
MUKUL SINGLA AND OTHERS Vs. STATE OF HARYANA
|
October 11, 2018 |
|
MULAKH RAJ Vs. HAWA SINGH AND OTHERS
|
August 29, 2018 |
|
MUNESH DEVI Vs. SURENDER SINGH
|
December 21, 2018 |
|
MUNICIPAL COMMITTEE, BAHADURGARH Vs. MAHA DEI AND ORS.
|
November 26, 2018 |
|
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER
|
October 4, 2018 |
|
MUNICIPAL CORPORATION FARIDABAD Vs. NHPC LTD
|
August 9, 2018 |
|
MUNICIPAL CORPORATION LUDHIANA AND ANOTHER Vs. KANWALJIT SINGH (SINCE DECEASED THROUGH LRS)
|
February 9, 2018 |
|
MUNICIPAL CORPORATION, FARIDABAD Vs. LD. PRESIDING OFFICER
|
November 14, 2018 |
|
MUNICIPAL COUNCIL Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ANOTHER
|
October 10, 2018 |
|
MUNISH AGGARWAL Vs. ANAR DEVI AND OTHERS
|
February 23, 2018 |
|
MUNISH CHOPRA Vs. HARDEV KAUR AND OTHERS
|
May 10, 2018 |
|
MUNISH KUMAR Vs. STATE OF PUNJAB
|
January 20, 2018 |
|
MUNNA ALIAS SANJAY Vs. STATE
|
April 19, 2018 |
|
MUNNI DEVI AND OTHERS Vs. ROSHAN AND OTHERS
|
September 6, 2018 |
|
MURTI DEVI Vs. CHHOTI (DECEASED) THROUGH LRS; BALWAN AND OTHERS
|
April 19, 2018 |
|
N C MEDICAL COLLEGE AND HOSPITAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 7, 2018 |
|
N.C. MEDICAL COLLEGE AND HOSPITAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 29, 2018 |
|
NACHHATAR SINGH Vs. ATMA SINGH
|
December 11, 2018 |
|
NACHHATAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2018 |
|
NACHHATTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 7, 2018 |
|
NAFE SINGH Vs. DAYA CHAND AND ANOTHER
|
January 12, 2018 |
|
NAHARI Vs. DHARAMWATI AND ANOTHER
|
March 1, 2018 |
|
NAIB SINGH Vs. GAGAN GOPAL
|
December 11, 2018 |
|
NALIN SOOD AND ANOTHER Vs. APEEJAY SCHOOL FARIDABAD
|
February 16, 2018 |
|
NANAK SINGH Vs. DIDAR SINGH AND OTHERS
|
May 16, 2018 |
|
NAND KISHORE Vs. KEWAL KRISHAN
|
December 13, 2018 |
|
NAND LAL @ NANDA Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2018 |
|
NAND LAL@ NAND KISHORE AND ANOTHER Vs. SHANTI AND OTHERS
|
March 23, 2018 |
|
NAND RAM AND OTHERS Vs. DURGA DEVI AND ANOTHER
|
May 11, 2018 |
|
NARAIN DUTT Vs. PRESIDING OFFICER
|
December 11, 2018 |
|
NARAIN SAI ALIAS NARAIN ASHARAMJI HARPLANI Vs. STATE OF HARYANA
|
October 25, 2018 |
|
NARAIN SINGH Vs. RUBI AND ANOTHER
|
March 1, 2018 |
|
NARANJAN SINGH Vs. STATE OF PUNJAB & OTHERS
|
April 26, 2018 |
|
NAREN PRATAP SINGH Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
May 15, 2018 |
|
NARENDER Vs. STATE OF HARYANA
|
November 27, 2018 |
|
NARENDER AND ANOTHER Vs. BAL KISHAN AND OTHERS
|
February 1, 2018 |
|
NARENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2018 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
October 17, 2018 |
|
NARENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
January 9, 2018 |
|
NARENDER KUMAR NANGIA Vs. HARJINDER PAL SINGH
|
January 8, 2018 |
|
NARENDER KUMAR SHARMA Vs. PRESIDING OFFICER
|
July 18, 2018 |
|
NARENDRA KUMAR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH AND ANOTHER
|
November 1, 2018 |
|
NARESH Vs. STATE OF HARYANA
|
October 3, 2018 |
|
NARESH Vs. STATE OF HARYANA
|
April 20, 2018 |
|
NARESH @ LUCKY GUJJAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2018 |
|
NARESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
February 5, 2018 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
January 12, 2018 |
|
NARESH KUMAR Vs. RAJNI
|
February 21, 2018 |
|
NARESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
NARESH KUMAR Vs. SUMESH RANA
|
September 12, 2018 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
November 19, 2018 |
|
NARESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
July 9, 2018 |
|
NARESH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
NARESH KUMAR AND OTHERS Vs. JYOTI PARSHAD ANIL KUMAR
|
April 18, 2018 |
|
NARESH KUMAR AND OTHERS Vs. STATE OF HARYANA
|
February 2, 2018 |
|
NARESH KUMAR AND OTHERS Vs. STATE OF HARYANA & OTHERS
|
February 28, 2018 |
|
NARESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 25, 2018 |
|
NARESH KUMARI Vs. AJAY
|
July 26, 2018 |
|
NARINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2018 |
|
NARINDER KUMAR MEHRA @ MALHOTRA AND ANOTHER Vs. PAMMI THAKUR BIAS
|
May 31, 2018 |
|
NARINDER NATH SOOD Vs. ROSHAN LAL
|
February 26, 2018 |
|
NARINDER PAL @ BABBU Vs. STATE OF HARYANA
|
February 16, 2018 |
|
NARINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
|
August 23, 2018 |
|
NARINDER SINGH Vs. UNION TERRITORY
|
November 27, 2018 |
|
NARINDER SINGH Vs. SUKHWINDER SINGH AND OTHERS
|
October 5, 2018 |
|
NARINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 19, 2018 |
|
NARINDER SINGH RANDHAWA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2018 |
|
NARINDERPAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 20, 2018 |
|
NARMA DEVI Vs. MANGE RAM AND OTHERS
|
April 3, 2018 |
|
NASEERA Vs. STATE OF HARYANA AND OTHERS
|
August 30, 2018 |
|
NATHI SINGH AND OTHERS Vs. DHRAM PAL SINGH
|
May 30, 2018 |
|
NATIONAL FERTILIZER LTD NAYA NANGAL AND ANOTHER Vs. STATE OF PUNJAB
|
February 9, 2018 |
|
NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION & RESEARCH (NIPER) Vs. CHAIRMAN BOARD OF GOVERNORS
|
September 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PAYAL BHOLA AND OTHERS
|
July 19, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SUREKHA AND OTHERS
|
July 2, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BALKAR SINGH AND OTHERS
|
July 13, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. GEETA AND OTHERS
|
May 25, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SANDEEPO AND OTHERS
|
May 8, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RATTAN SINGH AND OTHERS
|
March 12, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAM RATI AND OTHERS
|
July 3, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ANITA DEVI AND OTHERS
|
April 18, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. KAVITA DEVI AND OTHERS
|
April 4, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. DEWAN SINGH
|
December 10, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. PRIYA AND OTHERS
|
February 16, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. INDU BALA AND OTHERS
|
February 14, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GURMEJ KAUR AND OTHERS
|
February 5, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELA RANI AND OTHERS
|
April 25, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KULWANT SINGH AND OTHERS
|
January 9, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BALKAR AND OTHERS
|
December 10, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. K K GIRDHAR AND ANOTHER
|
March 14, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SURAJMUKHI AND OTHERS
|
May 30, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GURMEET KAUR AND OTHERS
|
July 13, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHMIR KAUR AND OTHERS
|
May 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJEET SINGH & ORS.
|
July 20, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM NATH AND OTHERS
|
July 24, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER Vs. ASHOK KUMAR AND OTHERS
|
January 23, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MAYA DEVI AND OTHERS
|
October 5, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SAVITRI AND OTHERS
|
March 27, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BINDU AND OTHERS
|
January 23, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SARBJIT KAUR AND OTHERS
|
January 10, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NIDHI GOEL AND OTHERS
|
January 12, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SANDEEP AND OTHERS
|
February 16, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. LAKHPATI AND ORS.
|
December 11, 2018 |
|
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. APPELLATE AUTHORITY UNDER SECTION 7(7) OF PAYMENT OF GRATUITY ACT
|
September 20, 2018 |
|
NATIONAL TEXTILE CORPORATION Vs. RADHA SOAMI CHARITABLE SOCIETY AND ANOTHER
|
January 22, 2018 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. MEKH CHAND AND ANOTHER
|
May 17, 2018 |
|
NAV BHARAT INDUSTRIES Vs. PRESIDING OFFICER AND ANOTHER
|
March 8, 2018 |
|
NAVAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBIUNAL
|
February 20, 2018 |
|
NAVDEEP BIOCEUTICALS Vs. INDIAN OVERSEAS BANK AND ANOTHER
|
October 16, 2018 |
|
NAVDEEP GARG Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2018 |
|
NAVDEEP SINGH Vs. ASSISTANT DIRECTOR
|
October 16, 2018 |
|
NAVDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 19, 2018 |
|
NAVEEN Vs. STATE OF HARYANA
|
January 30, 2018 |
|
NAVEEN Vs. STATE OF HARYANA
|
October 5, 2018 |
|
NAVEEN Vs. STATE OF HARYANA
|
January 8, 2018 |
|
NAVEEN Vs. STATE OF HARYANA
|
December 6, 2018 |
|
NAVEEN AND ANOTHER Vs. NARENDER KUMAR AND OTHERS
|
July 3, 2018 |
|
NAVEEN DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
February 2, 2018 |
|
NAVEEN KUMAR Vs. MAHENDER PAL & ANOTHER
|
November 5, 2018 |
|
NAVEEN KUMAR Vs. JASVIR SINGH AND ANOTHER
|
December 3, 2018 |
|
NAVEEN RAO Vs. CENTRAL BUREAU OF INVESTIGATION (CBI) ACB
|
July 18, 2018 |
|
NAVINA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2018 |
|
NAVJOT SINGH Vs. SATWINDERPAL SINGH (DECEASED) THROUGH HIS LEGAL HEIRS
|
October 11, 2018 |
|
NAVJOT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2018 |
|
NAVNEESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
NAVNEET KAUR Vs. ST SOLDIER PROPERTIES AND INDUSTRIAL LTD AND ANOTHER
|
April 24, 2018 |
|
NAVNEET SINGH @ NAVREET SINGH Vs. BALWINDER KAUR & OTHERS
|
April 23, 2018 |
|
NAWAL KISHORE ALIAS KALA Vs. STATE OF HARYANA
|
November 17, 2018 |
|
NAZAR KHAN & OTHERS Vs. PUNJAB STATE THROUGH CHIEF SECRETARY
|
April 3, 2018 |
|
NAZMA KHATOON AND OTHERS Vs. RAMESHWAR KUMAR AND OTHERS
|
May 4, 2018 |
|
NEELA RAM Vs. STATE OF PUNJAB AND ORS
|
December 18, 2018 |
|
NEELAM Vs. KAMLA SHARMA AND OTHERS
|
January 8, 2018 |
|
NEELAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2018 |
|
NEELAM BADERA Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2018 |
|
NEELAM KUMARI Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
NEELAM RANI AND OTHERS Vs. KAMALJIT SINGH AND OTHERS
|
April 18, 2018 |
|
NEELAM VERMA AND ANOTHER Vs. JAGDEV SINGH & OTHERS
|
February 19, 2018 |
|
NEELKANTH GRAMUDYOG MANDAL (REGD ), KURUKSHETRA Vs. STATE OF HARYANA AND OTHERS
|
September 11, 2018 |
|
NEERAJ Vs. STATE OF HARYANA & OTHERS
|
April 5, 2018 |
|
NEERAJ JAIN Vs. STATE OF HARYANA AND ANOTHER
|
February 12, 2018 |
|
NEERAJ MADHUR AND ANOTHER Vs. JAMEEN SINGH ALIAS JAMEET AND OTHERS
|
January 15, 2018 |
|
NEERAJ RANI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
January 19, 2018 |
|
NEERAJA CHAWLA Vs. DIVAS CHAWLA AND ANOTHER
|
April 3, 2018 |
|
NEETU KUMARI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2018 |
|
NEHA Vs. STATE OF PUNJAB
|
February 19, 2018 |
|
NEHA KATARIA Vs. HARYANA PETROLEUM CORPORATION LIMITED AND OTHERS
|
April 17, 2018 |
|
NEHRU LAL Vs. KALA
|
December 4, 2018 |
|
NEK SINGH Vs. STATE OF HARYANA
|
March 13, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. KULDEEP SINGH AND OTHERS
|
April 27, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAI BHAGWAN AND OTHERS
|
August 3, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. POOJA AND OTHERS
|
May 15, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ANANT PAL KAUR AND ORS.
|
December 14, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANDEEP AND OTHERS
|
March 21, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SAVITRI DEVI AND ANOTHER
|
April 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY Vs. MUKESH
|
October 17, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SUNITA
|
August 13, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GURMEET KAUR AND OTHERS
|
April 23, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHARAM PAL AND OTHERS
|
May 22, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHRICHAND AND OTHERS
|
May 29, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA KUMARI AND OTHERS
|
May 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RENU PRASHAR AND OTHERS
|
March 20, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SAVITRI DEVI AND OTHERSLABIC
|
December 3, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SURINDER KAUR AND OTHERS
|
May 1, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA MAKOL AND OTHERS
|
May 15, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RENU DEVI AND OTHERS
|
March 23, 2018 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. SAHAB DEVI AND OTHERS
|
May 29, 2018 |
|
NEW INDIAN ASSURANCE CO LTD Vs. KURESHA KHATOON AND OTHERS
|
May 7, 2018 |
|
NEW PATIALA BUS SERVICE (REGD ) Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND OTHERS
|
May 3, 2018 |
|
NEW TEKNEEK INDUSTRY THROUGH ITS PARTNER-BHUSHAN VERMA AND OTHERS Vs. POLYLON FABRICS PRIVATE LIMITED THROUGH ITS DIRECTOR-NIKHIL GUPTA
|
May 24, 2018 |
|
NEWRENEWABLE ENERGY DEPARTMENT Vs. M/S ANDY SOLAR PRIVATE LIMITED
|
October 25, 2018 |
|
NHPC LTD Vs. JAIPARKASH ASSOCIATES LTD AND ORS
|
September 12, 2018 |
|
NIDHI Vs. STATE OF HARYANA AND OTHERS
|
March 19, 2018 |
|
NIDHI DHANKAR Vs. AJIT SINGH
|
August 29, 2018 |
|
NIJJAR @ NIZAR MOHD AND ANOTHER Vs. MAMMAN AND ANOTHER
|
March 14, 2018 |
|
NIMRITA NARESH KAUR Vs. PUNJAB AGRICULTURE UNIVERSITY
|
September 19, 2018 |
|
NIRBHAI SINGH Vs. FINANCIAL COMMISSIONER (REVENUE)
|
March 19, 2018 |
|
NIRMAL KAUR ETC Vs. SUKHWANT SINGH AND OTHERS
|
September 28, 2018 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
November 2, 2018 |
|
NIRMAL SINGH Vs. ARWINDER SINGH
|
May 16, 2018 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 7, 2018 |
|
NIRMAL SINGH Vs. AMARJIT SINGH AND OTHERS
|
August 20, 2018 |
|
NIRMAL SINGH ALIAS NIMMA Vs. STATE OF PUNJAB
|
August 3, 2018 |
|
NIRMAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 28, 2018 |
|
NIRMAL SINGH AND ANOTHER Vs. VIJAY KUMAR BANSAL
|
May 11, 2018 |
|
NIRMALA AND ANOTHER Vs. UOI
|
July 6, 2018 |
|
NIRMALA DEVI AND OTHERS Vs. NAZIR SINGH AND OTHERS
|
January 15, 2018 |
|
NIRMAN KARYA MAZDOOR MISTRI UNION Vs. STATE OF HARYANA
|
September 25, 2018 |
|
NIRMLA DEVI AND OTHERS Vs. MAHINDER SINGH AND OTHERS
|
January 24, 2018 |
|
NIRVAIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 23, 2018 |
|
NISHA ALIAS RENUKA Vs. RAKESH KUMAR
|
April 5, 2018 |
|
NISHA MINOR THROUGH HER FATHER Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2018 |
|
NISHA MINOR THROUGH HER FATHER Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2018 |
|
NISHAN CHAND Vs. JAI INDERPAL RANA
|
July 2, 2018 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
August 31, 2018 |
|
NISHAN SINGH Vs. SATISH KUMAR
|
July 5, 2018 |
|
NISHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2018 |
|
NISHANT GARG & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
June 20, 2018 |
|
NISHI BHARGAVA Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ANOTHER
|
April 4, 2018 |
|
NISHI BHARGAVA AND ORS. Vs. GYANESHWAR BHARGAVA AND ORS.
|
December 6, 2018 |
|
NITESH ESTATES LTD Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL OF HARYANA AND OTHERS
|
September 7, 2018 |
|
NITIN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 15, 2018 |
|
NITYA DUTT@NATHI Vs. STATE OF HARYANA
|
April 17, 2018 |
|
NO. 67243026 EX. INSPECTOR SITAL SINGH Vs. UNION OF INDIA
|
November 20, 2018 |
|
NOBAT SINGH NOW DECEASED THROUGH LEGAL REPRESENTATIVES Vs. - SUNITA AND
SANTOSH
|
May 21, 2018 |
|
NOOR MOHD AND OTHERS Vs. ASHA SHARMA
|
May 31, 2018 |
|
NORANG RAI INDER SAIN Vs. NIHAL SINGH
|
May 18, 2018 |
|
NORANG RAI INDER SAIN THROUGH ITS PROPRIETOR Vs. BIRBAL
|
May 18, 2018 |
|
O P CHHABRA Vs. STATE OF HARYANA
|
December 3, 2018 |
|
O P MAHAJAN Vs. STATE OF PUNJAB
|
October 17, 2018 |
|
O P SINGLA Vs. LALIT JHAMB AND ANOTHER
|
October 25, 2018 |
|
OHM FOREX SERVICES LIMITED Vs. ICICI BANK LIMITED AND ANOTHER
|
August 8, 2018 |
|
OM LATA KALYAN Vs. RENUKA AND OTHERS
|
February 5, 2018 |
|
OM PAL Vs. STATE OF HARYANA
|
May 15, 2018 |
|
OM PARKASH Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
April 2, 2018 |
|
OM PARKASH Vs. SUBHASH CHANDER AND ANR
|
February 22, 2018 |
|
OM PARKASH Vs. STATE OF HARYANA AND ANOTHER
|
February 19, 2018 |
|
OM PARKASH Vs. STATE OF HARYANA & OTHERS
|
February 15, 2018 |
|
OM PARKASH (SINCE DECEASED) THROUGH L RS & OTHERS Vs. SUKHWINDER SHARMA & OTHERS
|
April 4, 2018 |
|
OM PARKASH AND ANOTHER Vs. KRISHAN KUMAR AND OTHERS
|
May 14, 2018 |
|
OM PARKASH AND ORS Vs. STATE OF HARYANA AND ORS.
|
January 25, 2018 |
|
OM PARKASH CHOTANI Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
OM PARKASH PANWAR AND OTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
January 10, 2018 |
|
OM PATI DEVI AND OTHERS Vs. RAKESH KUMAR MEHTA AND OTHERS
|
July 6, 2018 |
|
OM REFOILS LTD Vs. UNION OF INDIA AND ANOTHER
|
January 18, 2018 |
|
OMA DUTT SHARMA @ HAPPY Vs. STATE OF PUNJAB
|
March 7, 2018 |
|
OMA WATI SHARMA Vs. ROSHAN SANKARIA & ANOTHER
|
October 4, 2018 |
|
OMWATI Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
OMWATI AND OTHERS Vs. HANIF KHAN AND OTHERS
|
December 10, 2018 |
|
ONKAR BUS SERVICE LTD. Vs. AVTAR SINGH
|
November 28, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RAVINDER KUMAR
|
July 31, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. VIRENDER AND ANOTHER
|
August 2, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. MUKESH RANA AND OTHERS
|
July 17, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. MANJIT KAUR AND OTHERS
|
May 30, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. JASBIR KAUR AND OTHERS
|
January 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RAHUL GHAI AND OTHERS
|
May 14, 2018 |
|
ORIENTAL INSURANCE CO. LTD Vs. SHARBATI DEVI AND OTHERS
|
December 7, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANTOSH AND ORS.
|
January 10, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SONA DEVI & ORS
|
April 30, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURMEET KAUR AND OTHERS
|
May 30, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULDEEP KAUR AND OTHERS
|
May 10, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARAMJIT KAUR AND OTHERS
|
July 3, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RANDHIR KAUR AND OTHERS
|
May 18, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JASWINDER KAUR AND OTHERS
|
March 20, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MOHINDRO DEVI
|
November 28, 2018 |
|
OSHO FORGE LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL, LUDHIANA AND ANOTHER
|
April 27, 2018 |
|
OSWAL SPINNING AND WEAVING MILLS LIMITED AND OTHERS Vs. UCO BANK AND ANOTHER
|
October 29, 2018 |
|
P K F FINANCE LTD JALANDHAR Vs. KASHMIR SINGH
|
June 1, 2018 |
|
P K VERMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 16, 2018 |
|
P R PRODUCTS Vs. COMMISSIONER OF CUSTOMS
|
August 28, 2018 |
|
P.D. GAUTAM Vs. M/S ANSAL PROPERTIESINFRASTRUCTURAL LTD.
|
November 13, 2018 |
|
P.L. DHIR Vs. MANINDER SINGH
|
November 29, 2018 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
February 3, 2018 |
|
PALJINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
October 4, 2018 |
|
PALLAVI Vs. NAND KISHOR ALIAS NAVEEN
|
August 13, 2018 |
|
PALO Vs. RAJESH SAHNI AND ANOTHER
|
February 22, 2018 |
|
PANCHAYAT SAMITI Vs. DEEPAK KUMAR AND ANOTHER
|
August 30, 2018 |
|
PANCHAYAT SAMITI, PHUL Vs. MANINDER SINGH AND OTHERS
|
August 24, 2018 |
|
PANCHSHEEL SEEDS Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2018 |
|
PANKAJ DEWAN Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2018 |
|
PANKAJ GARG Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 16, 2018 |
|
PANKAJ KUMAR Vs. STATE OF HARYANA
|
March 1, 2018 |
|
PANKAJ KUMAR Vs. STATE OF HARYANA
|
January 22, 2018 |
|
PANMESHWARI AND ORS. Vs. JAIPAL
|
November 22, 2018 |
|
PANNA LAL Vs. STATE OF HARYANA
|
January 20, 2018 |
|
PARAMDEEP SINGH Vs. KANWALJIT SINGH AND OTHERS
|
September 25, 2018 |
|
PARAMJEET KAUR Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
PARAMJIT KAUR Vs. LAL SINGH
|
November 6, 2018 |
|
PARAMJIT KAUR AND OTHERS Vs. RASHEED AHMED AND OTHERS
|
April 16, 2018 |
|
PARAMJIT KAUR AND OTHERS Vs. SHER JUNG
|
January 8, 2018 |
|
PARAMJIT KAUR AND OTHERS Vs. SOHAN LAL
|
May 8, 2018 |
|
PARAMJIT KHANNA Vs. INDER PAL
|
September 18, 2018 |
|
PARAMJIT KUMAR @ PARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2018 |
|
PARAMJIT SINGH Vs. THE STATE INFORMATION COMMISSION AND OTHERS
|
January 29, 2018 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 18, 2018 |
|
PARAMJIT SINGH Vs. KANTA DEVI AND ANOTHER
|
October 29, 2018 |
|
PARAMJIT SINGH Vs. DARSHAN SINGH AND ORS.
|
December 19, 2018 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
December 19, 2018 |
|
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
|
August 20, 2018 |
|
PARAMJIT SINGH ALIAS MINTU Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 2018 |
|
PARAMJIT SINGH BHEORA Vs. STATE THROUGH CBI, CHANDIGARH & OTHERS
|
January 12, 2018 |
|
PARAMJIT SINGH THROUGH LRS AND OTHERS Vs. BAHADUR SINGH
|
August 27, 2018 |
|
PARAMJIT KAUR Vs. UNION OF INDIA
|
September 10, 2018 |
|
PARAMVIR Vs. STATE OF HARYANA
|
November 26, 2018 |
|
PARAS RAM Vs. STATE OF HARYANA AND OTHERS
|
April 23, 2018 |
|
PARBHAT AND OTHERS Vs. SURENDER SINGH AND OTHERS
|
January 8, 2018 |
|
PARDAMAN SINGH Vs. RAJESH KUMAR
|
June 1, 2018 |
|
PARDEEP KUMAR Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
December 17, 2018 |
|
PARDEEP KUMAR Vs. DALEEP KUMAR
|
April 25, 2018 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 18, 2018 |
|
PARDEEP KUMAR Vs. SANT LAL PRUTHI
|
May 24, 2018 |
|
PARDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
|
March 28, 2018 |
|
PARDEEP RAI Vs. STATE OF PUNJAB
|
November 20, 2018 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2018 |
|
PARDEEP SINGH @ PARDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 24, 2018 |
|
PARDEEP SINGH AND OTHERS Vs. JAI DEV SINGH AND OTHERS
|
October 11, 2018 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
May 28, 2018 |
|
PARKASH KAUR Vs. JAGIR SINGH AND ORS
|
July 4, 2018 |
|
PARKASH KAUR Vs. STATE OF PUNJAB
|
April 25, 2018 |
|
PARMILA Vs. SOMBIR
|
March 16, 2018 |
|
PARMINDER KAUR Vs. AMARJIT KAUR
|
July 17, 2018 |
|
PARMINDER PAL SINGH BEDI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
|
February 7, 2018 |
|
PARMJEET AND ANR Vs. STATE OF HARYANA
|
January 23, 2018 |
|
PARMOD Vs. KRISHAN AND ORS.
|
December 17, 2018 |
|
PARMOD AND OTHERS Vs. STATE OF HARYANA
|
January 9, 2018 |
|
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2018 |
|
PARSAN KAUR (SINCE DECEASED) Vs. DHARMINDER SINGH & ORS
|
February 15, 2018 |
|
PARSHAN SINGH Vs. STATE OF PUNJAB
|
March 14, 2018 |
|
PARSHOTAM DAS Vs. UNION OF INDIA AND OTHERS
|
January 10, 2018 |
|
PARTAP SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2018 |
|
PARTAP SINGH AND ANOTHER Vs. KULWANT RAM AND ANOTHER
|
July 27, 2018 |
|
PARTAP SINGH MALIK AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 2, 2018 |
|
PARTAP SINGH NARWAL Vs. HARYANA STATE CO
|
February 20, 2018 |
|
PARTEEK AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 9, 2018 |
|
PARTIBHA Vs. SUBHASH AND ANOTHER
|
March 26, 2018 |
|
PARVEEN DEVI Vs. KRISHAN GOEL AND ANOTHER
|
May 18, 2018 |
|
PARVEEN GAUR DWIVEDI Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2018 |
|
PARVEEN KAPOOR Vs. STATE (FOOD INSPECTOR CHANDIGARH)
|
August 23, 2018 |
|
PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2018 |
|
PARVEEN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
March 16, 2018 |
|
PARVEEN KUMAR AND ANOTHER Vs. CHETAN SINGH AND OTHERS
|
July 3, 2018 |
|
PARVEEN KUMAR AND ANOTHER Vs. BALBIR SINGH & OTHERS
|
February 28, 2018 |
|
PARVEEN KUMAR SAREEN Vs. STATE OF PUNJAB
|
October 16, 2018 |
|
PARVEEN SIWACH Vs. STATE OF HARYANA
|
October 15, 2018 |
|
PARVESH RATHEE AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 30, 2018 |
|
PARVINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 21, 2018 |
|
PARVINDER SINGH @ PINDA AND OTHERS Vs. DIDAR SINGH
|
July 31, 2018 |
|
PARVINDER SINGH KITTNA Vs. STATE OF PUNJAB AND ANOTHER
|
January 15, 2018 |
|
PATIALA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. LD PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
|
November 12, 2018 |
|
PATIALA IMPROVEMENT TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 22, 2018 |
|
PATTER TRANSPORT COMPANY Vs. DIRECTOR, FOOD CIVIL SUPPLIES & CONSUMER AFFAIRS DEPARTMENT, HARYANA AND OTHERS
|
April 3, 2018 |
|
PAVITRA @ SONI AND ANOTHER Vs. HANUMAN AND OTHERS
|
April 18, 2018 |
|
PAWAN Vs. GRAM PANCHAYAT UDEYPUR
|
December 10, 2018 |
|
PAWAN KUMAR Vs. RAJINDER KUMAR AND ANOTHER
|
May 11, 2018 |
|
PAWAN KUMAR Vs. RAMJI DASS ARORA
|
February 19, 2018 |
|
PAWAN KUMAR @ PAPPU AND ANOTHER Vs. STATE OF PUNJAB
|
February 17, 2018 |
|
PAWAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
December 19, 2018 |
|
PAWAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
PAWAN KUMAR GARG Vs. COMMISSIONER OF INCOME TAX
|
August 20, 2018 |
|
PAWAN VATS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
December 17, 2018 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
November 28, 2018 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. RAM SINGH
|
September 21, 2018 |
|
PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER Vs. GURINDER SINGH
|
February 27, 2018 |
|
PFIZER LIMITED PFIZER ESTATE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 11, 2018 |
|
PGIMER Vs. REGIONAL PROVIDENT FUND COMMISSIONER I
|
December 7, 2018 |
|
PHOOL CHAND Vs. PUNJAB WAKF BOARD AND ANOTHER
|
April 5, 2018 |
|
PHUL SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. RAM DEI AND OTHERS
|
August 20, 2018 |
|
PHULLAN RANI Vs. MADAN LAL AGGARWAL
|
March 7, 2018 |
|
PI INDUSTRIES LTD AND ORS Vs. STATE OF PUNJAB
|
July 24, 2018 |
|
PIARA SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
October 31, 2018 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
March 19, 2018 |
|
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2018 |
|
PIRTHI AND ANOTHER Vs. STATE OF HARYANA
|
February 5, 2018 |
|
POOJA Vs. NEETU AND ANOTHER
|
February 14, 2018 |
|
POOJA Vs. UNION OF INDIA
|
July 4, 2018 |
|
POOJA DEVI (MINOR) Vs. STATE OF PUNJAB AND ANOTHER
|
April 17, 2018 |
|
POOJA MITTAL Vs. VINAY MITTAL
|
February 14, 2018 |
|
POONAM AND ANOTHER Vs. SUPERINTENDING ENGINEER AND OTHERS
|
January 17, 2018 |
|
POONAM ARYA AND OTHERS Vs. RUKMANI DEVI AND OTHERS
|
April 17, 2018 |
|
POONAM MAHAJAN Vs. SHASHI MAHAJAN AND ORS
|
December 5, 2018 |
|
POONAM MAINI AND OTHERS Vs. DEEPAK KHULLAR AND ANOTHER
|
January 19, 2018 |
|
POWER GRID CORPORATION OF INDIA AND ANR Vs. GUJARAT ENVIRO PROTECTION & INFRASTRUCTURE HARYANA (PVT ) LTD AND ORS
|
May 29, 2018 |
|
POWER WELFARE ORGANIZATION, GURUGRAM Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2018 |
|
PR . COMMISSIONER OF INCOME TAX - 2 Vs. M/S MOBISOFT TELESOLUTIONS PRIVATE LIMITED
|
October 3, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
October 4, 2018 |
|
PR COMMISSIONER OF INCOME TAX Vs. KULTAJ KATARIA
|
February 26, 2018 |
|
PR COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. PREM PAL GANDHI
|
January 18, 2018 |
|
PR COMMISSIONER OF INCOME TAX, ROHTAK Vs. RAM KUMAR DUHAN
|
February 12, 2018 |
|
PR COMMISSIONER OF INCOME TAX-I Vs. SRBS ENTERTAINMENT, CHANDIGARH
|
January 18, 2018 |
|
PR COMMISSIONER OF INCOME-TAX Vs. K K KOHLI & BROTHERS PVT LTD
|
August 6, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MOBISOFT TELE SOLUTIONS P. LTD.
|
February 22, 2018 |
|
PRABH SINGH @ HARRY & ANR Vs. STATE OF PUNJAB
|
June 1, 2018 |
|
PRABHA RANI AND OTHERS Vs. CHANDIGARH ADMINISTRATION & OTHERS
|
February 15, 2018 |
|
PRABHA SEHGAL Vs. SUBHASH SAHOONJA
|
September 17, 2018 |
|
PRABHDEEP KAUR Vs. STATE OF PUNJAB & ANOTHER
|
November 16, 2018 |
|
PRABHWATI DEVI AND ANR. Vs. GURDISH SINGH
|
January 9, 2018 |
|
PRASHANT Vs. STATE OF HARYANA
|
March 5, 2018 |
|
PRATIBHA AND ANOTHER Vs. NANDI DEVI AND OTHERS
|
November 27, 2018 |
|
PRATIBHA AND OTHERS Vs. SHISHPAL TOMAR AND OTHERS
|
May 7, 2018 |
|
PRATIBHA DEVI AND OTHERS Vs. SUNIL KUMAR AND OTHERS
|
May 22, 2018 |
|
PRAVEEN SINGLA Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2018 |
|
PRAVIN KUMAR BUDHIA Vs. AMRIT KUMAR BUDHIA (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
|
February 15, 2018 |
|
PRECISION ELECTRONIC COMPONENTS PVT LTD Vs. RAJESH SHARMA AND ANOTHER
|
February 8, 2018 |
|
PREET KAMAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 31, 2018 |
|
PREET MOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 8, 2018 |
|
PREETI BHANDARI Vs. STATE OF PUNJAB
|
February 1, 2018 |
|
PREETI KUMARI Vs. NEELKANTH KUMAR
|
June 1, 2018 |
|
PREM Vs. PARLAD
|
November 27, 2018 |
|
PREM (DECEASED) Vs. SMT. UMAVATI
|
October 25, 2018 |
|
PREM AND ANOTEHR Vs. ARJUN AND OTHERS
|
March 21, 2018 |
|
PREM CHAND Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
May 22, 2018 |
|
PREM CHAND Vs. GRAM PANCHAYAT, UPLANA, DISTRICT AMBALA
|
May 17, 2018 |
|
PREM CHAND DHAND Vs. STATE OF PUNJAB
|
December 1, 2018 |
|
PREM CHAND JANGRA (NOW DECEASED) THROUGH HIS REPRESENTATIVE JAI PAL PANCHAL Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2018 |
|
PREM CHAND SHARMA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2018 |
|
PREM KUMAR Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
|
October 8, 2018 |
|
PREM KUMAR AND OTHERS Vs. PAMILA AND OTHERS
|
October 3, 2018 |
|
PREM KUMAR SHARMA Vs. STATE OF HARYANA
|
December 4, 2018 |
|
PREM MALHOTRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB AND ANOTHER
|
February 22, 2018 |
|
PREM SINGH Vs. RAM DHARI AND OTHERS
|
July 4, 2018 |
|
PRIKSHIT DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
October 1, 2018 |
|
PRIMARY COOPERATIVE AGRI & DEV BANK LTD AND OTHERS Vs. RAMA RANI
|
August 7, 2018 |
|
PRINCE KALRA Vs. HEENA KALRA AND OTHERS
|
August 2, 2018 |
|
PRINCE PAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
April 17, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NHPC LIMITED
|
March 21, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
|
November 29, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX -3 Vs. LUDHIANA CENTRAL CO-OP. BANK LTD.
|
September 24, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. VARDHMAN CHEMTECH PRIVATE LIMITED
|
August 28, 2018 |
|
PRINCIPAL, ARYA GIRLS COLLEGE, AMBALA CANTT AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 3, 2018 |
|
PRINCIPAL, KENDRIYA VIDYALAYA, NAHRA Vs. SHEELA DEVI AND ANOTHER
|
September 21, 2018 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
October 3, 2018 |
|
PRITAM KAUR AND OTHERS Vs. HARCHAND SINGH (DECEASED) THROUGH L RS MUKHTIAR KAUR AND OTHERS
|
January 8, 2018 |
|
PRITAM SINGH Vs. AMAR NATH AND OTHERS
|
April 26, 2018 |
|
PRITPAL SINGH Vs. BHUPINDER SINGH AND ANR
|
March 13, 2018 |
|
PRIYA RANI Vs. STATE OF PUNJAB
|
January 12, 2018 |
|
PRIYANKA MONGA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 17, 2018 |
|
PRIYANKA MONGA AND ANOTHER Vs. UNION OF INDIA & OTHERS
|
April 17, 2018 |
|
PROMILA Vs. JASVINDER
|
January 17, 2018 |
|
PRTITAM SINGH AND ANR Vs. KARAN GARG
|
August 9, 2018 |
|
PUNARD RAM Vs. PRESIDING OFFICER, LABOUR COURT, UT,CHANDIGARH AND ANOTHER
|
July 16, 2018 |
|
PUNEET CHOPRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 20, 2018 |
|
PUNEET GOEL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2018 |
|
PUNEET KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2018 |
|
PUNEET MIGLANI Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 2018 |
|
PUNEET SINGH Vs. COMMISSIONER OF INCOME TAX, KARNAL
|
November 19, 2018 |
|
PUNIA @ POONAM AND OTHERS Vs. DALIP KUMAR AND ANOTHER
|
May 2, 2018 |
|
PUNJAB AGRO FOOD GRAINS CORPORATION LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
April 4, 2018 |
|
PUNJAB GRAMIN BANK Vs. RAJESH BHANDARI
|
May 29, 2018 |
|
PUNJAB KAUR ETC. Vs. RAM SINGH ETC.
|
May 31, 2018 |
|
PUNJAB KHADI MANDAL Vs. P.K. ANAND
|
November 21, 2018 |
|
PUNJAB NAMBARDARA UNION Vs. STATE OF PUNJAB AND ORS
|
January 16, 2018 |
|
PUNJAB NATIONAL BANK Vs. NARINDER CHUGH AND OTHERS
|
January 25, 2018 |
|
PUNJAB NATIONAL BANK Vs. DEPUTY LABOUR COMMISSIONER (CENTRAL)
|
October 22, 2018 |
|
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LTD Vs. COLLECTOR LAND ACQUISITION AND ANOTHER
|
January 9, 2018 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. UNION OF INDIA AND ANOTHER
|
February 19, 2018 |
|
PUNJAB STATE AND OTHERS Vs. PARDEEP KUMAR
|
January 8, 2018 |
|
PUNJAB STATE CIVIL SUPPLIES Vs. KRISHAN KUMAR DHINGRA
|
December 18, 2018 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER Vs. PUNJAB RICE SHELLER
|
January 15, 2018 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND OTHERS
|
August 30, 2018 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD (PUNSUP) AND ANOTHER Vs. INDER PAL JOHAR AND ANOTHER
|
October 4, 2018 |
|
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD Vs. RAMESH KUMAR AND ANOTHER
|
August 8, 2018 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
November 15, 2018 |
|
PUNJAB STATE POWER CORP LTD AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE-CUM-APPELLATE AUTHORITY, SANGRUR AND OTHERS
|
July 18, 2018 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. COLLECTOR/APPELLATE AUTHORITY
|
September 19, 2018 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. K.J. STEEL INDUSTRIES
|
November 22, 2018 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. PRESIDING OFFICER
|
February 27, 2018 |
|
PUNJAB STATE POWER CORPORATION LTD AND ANOTHER Vs. CHAIRMAN, PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES, FARIDKOT AND ANOTHER
|
May 1, 2018 |
|
PUNJAB STATE POWER CORPORATION LTD. Vs. OMBUDSMAN, ELECTRICITY PUNJAB AND ANOTHER
|
April 24, 2018 |
|
PUNJAB STATE WAREHOUSING CORP Vs. JAGJIT SINGH
|
December 7, 2018 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. HOUSE TAX COMMITTEE MUNICIPAL COUNCIL BARNALA
|
October 8, 2018 |
|
PUNJAB STATE WAREOUSING CORPORATION CHANDIGARH AND OTHERS Vs. BHUSHAN CHANDER
|
April 3, 2018 |
|
PUNJAB UNAIDED TECHNICAL INSTITUTIONS ASSOCIATION AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2018 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. DAWINDERPAL SINGH AND OTHERS
|
April 23, 2018 |
|
PUNJAB WATER RESOURCES MANAGEMENT & DEVELOPMENT CORPORATION LIMITED Vs. SUBHASH CHAND AND OTHERS
|
January 10, 2018 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. KARAMJIT SINGH
|
July 9, 2018 |
|
PURAN SINGH Vs. KULDEEP SINGH AND ANOTHER
|
July 3, 2018 |
|
PURAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 23, 2018 |
|
PURSHOTAM LAL BINDRA Vs. SHRI PARDEEP R. SETHI, CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER
|
January 8, 2018 |
|
PURUJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
April 27, 2018 |
|
PURUSHOTAM DAS Vs. STATE OF HARYANA AND ORS
|
July 4, 2018 |
|
PUSHPA & OTHERS Vs. GURDIAL SINGH & OTHERS
|
July 4, 2018 |
|
PUSHPA RANI Vs. MUNICIPAL CORPORATION
|
July 3, 2018 |
|
PUSHPA SACHDEVA Vs. CHARANJIT SINGH & ANOTHER
|
February 26, 2018 |
|
PUSHPA SHARMA Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2018 |
|
R D DEVGAN Vs. AMARJIT SHARMA AND ANOTHER
|
May 16, 2018 |
|
R K LAUNDERS Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2018 |
|
R N SHUKLA Vs. STATE OF HARYANA
|
August 30, 2018 |
|
R S LABOUR AND TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
April 21, 2018 |
|
R.P MALHOTRA Vs. SUBHASH CHANDER
|
November 22, 2018 |
|
R.R. ENTERPRISES Vs. STATE OF PUNJAB
|
October 10, 2018 |
|
RABINDER KAUR Vs. GURMIT SINGH
|
June 1, 2018 |
|
RABINDER KAUR Vs. PUNJAB NATIONAL BANK AND OTHERS
|
July 9, 2018 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 17, 2018 |
|
RACHHPAL SINGH @ GAI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2018 |
|
RACHHPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 10, 2018 |
|
RACHNA KUMARI (DECEASED) Vs. ROMESH LAL @ ROMESH KUMAR
|
November 2, 2018 |
|
RADHA Vs. KAMAL SINGH
|
May 4, 2018 |
|
RADHA DEVI Vs. RAM GOPAL (SINCE DECEASED)
|
September 27, 2018 |
|
RADHE SHYAM SHARMA Vs. STATE OF HARYANA AND ORS
|
July 27, 2018 |
|
RADHEY SHAM AND ANR Vs. STATE OF HARYANA
|
March 9, 2018 |
|
RAFEEQ AND OTHERS Vs. STATE OF PUNJAB
|
February 2, 2018 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2018 |
|
RAGHBIR SINGH Vs. SANT SINGH
|
December 14, 2018 |
|
RAGHBIR SINGH Vs. KRISHNA
|
November 2, 2018 |
|
RAGHU NANDAN Vs. SATISH AND OTHERS
|
September 17, 2018 |
|
RAGHVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 29, 2018 |
|
RAHIL KUMAR GAKHAR Vs. STATE OF PUNJAB
|
September 26, 2018 |
|
RAHUL Vs. DEPARTMENT OF LOCAL GOVERNMENT PUNJAB (RECRUITMENT CELL)
|
February 23, 2018 |
|
RAHUL @ DHOLU Vs. STATE OF U.T. CHANDIGARH
|
December 1, 2018 |
|
RAHUL CO OP L/C SOCIETY LTD Vs. STATE OF HARYANA & OTHERS
|
May 31, 2018 |
|
RAHUL COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2018 |
|
RAHUL RAISURANA Vs. STATE OF HARYANA
|
February 16, 2018 |
|
RAHUL THAPAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 19, 2018 |
|
RAI SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
RAJ @ RAJE MASIH Vs. KULDEEP SINGH
|
February 26, 2018 |
|
RAJ BALA Vs. NAWAL SINGH AND ANOTHER
|
January 8, 2018 |
|
RAJ IRON FOUNDRY & ENGINEERING WORKS AND OTHERS Vs. BANK OF INDIA AND OTHERS
|
January 8, 2018 |
|
RAJ KUMAR Vs. RANI AND OTHERS
|
May 25, 2018 |
|
RAJ KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 2018 |
|
RAJ KUMAR Vs. STATE OF HARYANA & OTHERS
|
May 15, 2018 |
|
RAJ KUMAR Vs. KAMAL SOOD
|
May 30, 2018 |
|
RAJ KUMAR Vs. UCO BANK AND ANOTHER
|
January 8, 2018 |
|
RAJ KUMAR AND ANOTHER Vs. OM PARKASH AND OTHERS
|
March 21, 2018 |
|
RAJ KUMAR AND ANOTHER Vs. RAKESH KUMAR AND OTHERS
|
November 1, 2018 |
|
RAJ KUMAR AND ORS Vs. RAJBIR & ORS
|
December 3, 2018 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2018 |
|
RAJ KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 29, 2018 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2018 |
|
RAJ KUMAR BATRA Vs. URMILA DEVI
|
April 25, 2018 |
|
RAJ KUMAR SAHANI Vs. SUMITRA PARIHAR
|
March 15, 2018 |
|
RAJ MOHINDER SINGH Vs. SURINDER KAUR
|
December 11, 2018 |
|
RAJ NATH Vs. UNION TERRITORY
|
March 10, 2018 |
|
RAJ PAL Vs. UNION OF INDIA
|
October 26, 2018 |
|
RAJ RANI Vs. JASBIR SINGH AND OTHERS
|
August 10, 2018 |
|
RAJ RANI AND ANOTHER Vs. OM KUMAR KAUSHIK
|
February 14, 2018 |
|
RAJ RANI AND OTHERS Vs. RAMAN PAL SINGH AND OTHERS
|
February 20, 2018 |
|
RAJ RANI AND OTHERS Vs. DHARAM PAL AND OTHERS
|
October 10, 2018 |
|
RAJ SINGH Vs. UHBVNL AND OTHERS
|
June 1, 2018 |
|
RAJ SINGH ALIAS RAJU Vs. INTELLIGENCE OFFICER
|
May 8, 2018 |
|
RAJ SINGH AND ORS. Vs. JATINDER KUMAR SANGARI AND ORS.
|
November 20, 2018 |
|
RAJAN @ DABBU AND ANOTHER Vs. STATE OF U T , CHANDIGARH
|
March 6, 2018 |
|
RAJAN BHARDWAJ Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
October 23, 2018 |
|
RAJAN BHARDWAJ AND OTHERS Vs. STATE OF HARYANA
|
March 8, 2018 |
|
RAJAN KUMAR AND ANOTHER Vs. PROFESSOR BHUPINDER SINGH THROUGH LRS AND OTHERS
|
February 14, 2018 |
|
RAJAN SHAH Vs. STATE OF PUNJAB
|
April 17, 2018 |
|
RAJASTHAN ROADWAYS GANGA NAGAR DEPOT Vs. DALIPA
|
December 19, 2018 |
|
RAJAT SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 13, 2018 |
|
RAJBALA Vs. SUNIL KUMAR AND OTHERS
|
May 1, 2018 |
|
RAJBIR AND ANOTHER Vs. DHARMENDER SINGH AND OTHERS
|
May 21, 2018 |
|
RAJBIR KHUSHWAHA Vs. STATE OF HARYANA
|
May 1, 2018 |
|
RAJDEEP SINGH AND OTHERS Vs. CBI AND OTHERS
|
January 25, 2018 |
|
RAJDEEP SINGH SANDHU Vs. U.T., CHANDIGARH
|
December 1, 2018 |
|
RAJEEV AHUJA Vs. STATE OF HARYANA
|
March 8, 2018 |
|
RAJEEV KUMAR BHATIA AND OTHERS Vs. AMAN PARKASH @ AMAN KUMAR AND OTHERS
|
February 9, 2018 |
|
RAJEEV KUMAR TYAGI Vs. JAI KRISHNA LIQUORS PVT LTD AND OTHERS
|
October 25, 2018 |
|
RAJEEV SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2018 |
|
RAJENDER AND ANOTHER Vs. KRISHNA AND ANOTHER
|
October 30, 2018 |
|
RAJENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 16, 2018 |
|
RAJENDER KUMAR BATRA Vs. STATE OF HARYANA
|
December 5, 2018 |
|
RAJENDER PARSHAD Vs. SHIV TEJ SINGH
|
August 23, 2018 |
|
RAJENDRA DEVA ORPHANGE TRUST AND OTHERS Vs. GURU SINGH SABH AND OTHERS
|
March 21, 2018 |
|
RAJESH Vs. STATE OF HARYANA
|
December 1, 2018 |
|
RAJESH Vs. SUNITA AND OTHERS
|
September 5, 2018 |
|
RAJESH Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
RAJESH ARORA THROUGH LRS. Vs. DALIP KUMAR
|
February 7, 2018 |
|
RAJESH KAPOOR Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 1, 2018 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
October 11, 2018 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
April 4, 2018 |
|
RAJESH KUMAR Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 16, 2018 |
|
RAJESH KUMAR JAIN Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2018 |
|
RAJESH MEHRA Vs. FRP SERVICESCO. INDIA PVT. LTD
|
November 1, 2018 |
|
RAJESH SACHDEVA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 20, 2018 |
|
RAJESH SINGH AND ANOTHER Vs. BALBIR SINGH
|
December 17, 2018 |
|
RAJINDER Vs. THE COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
March 27, 2018 |
|
RAJINDER Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
March 27, 2018 |
|
RAJINDER GUPTA Vs. SUTLEJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
|
November 21, 2018 |
|
RAJINDER KAUR Vs. NARINDER KAUR AND OTHERS
|
February 20, 2018 |
|
RAJINDER KAUR Vs. STATE OF PUNJAB & OTHERS
|
February 6, 2018 |
|
RAJINDER KAUR Vs. INDERPREET SINGH GILL
|
May 7, 2018 |
|
RAJINDER KAUR (DECEASED) THROUGH LEGAL HEIR USHA Vs. GURBHAJAN KAUR (DECEASED) THROUGH LRS UPINDER KAUR AND OTHERS
|
April 5, 2018 |
|
RAJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 16, 2018 |
|
RAJINDER KUMAR Vs. RAM SARUP
|
December 15, 2018 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
January 9, 2018 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
June 1, 2018 |
|
RAJINDER KUMAR Vs. SUSHMA DEVI AND OTHERS
|
October 9, 2018 |
|
RAJINDER KUMAR (SINCE DECEASED) THROUGH L RS Vs. RAJINDER PARSHAD THROUGH LR UPENDAR VERMA & ANOTHER
|
March 9, 2018 |
|
RAJINDER KUMAR AND ORS. Vs. LABH SINGH GILL
|
December 5, 2018 |
|
RAJINDER MOHAN Vs. STATE OF HARYANA AND ANOTHER
|
December 6, 2018 |
|
RAJINDER PAL Vs. RAJINDRA SOAP WORKS AND ANOTHER
|
January 23, 2018 |
|
RAJINDER PAL SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH
|
March 15, 2018 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 14, 2018 |
|
RAJINDER SINGH Vs. JAGRAN AGENT PVT. LTD. AND ANR
|
December 20, 2018 |
|
RAJINDER SINGH AND ANR Vs. MALKIAT SINGH
|
February 23, 2018 |
|
RAJINDER SINGH AND OTHERS Vs. BHAJAN SINGH @ HARBHAJAN SINGH AND ANOTHER
|
January 12, 2018 |
|
RAJINDER SINGH CHAUHAN Vs. SARDARA SINGH AND OTHERS
|
May 8, 2018 |
|
RAJIT KUMAR SHARMA Vs. AVRINDER SINGH AND OTHERS
|
August 10, 2018 |
|
RAJIV @ RAJA Vs. STATE OF PUNJAB AND ORS.
|
January 3, 2018 |
|
RAJIV GOSAIN Vs. M/S. INTERGEST INDIA INTERNATIONAL LTD. AND ANOTHER
|
February 16, 2018 |
|
RAJIV GOSIAN Vs. INTERGEST INDIA INTERNATIONAL LTD.
|
March 7, 2018 |
|
RAJIV GUPTA Vs. RAM PHAL GUPTA
|
December 19, 2018 |
|
RAJIV GUPTA Vs. STATE OF HARYANA
|
December 7, 2018 |
|
RAJIV KATARIA Vs. RAMAN KUMAR SHARMA
|
June 1, 2018 |
|
RAJIV KUMAR Vs. STATE OF PUNJAB
|
December 10, 2018 |
|
RAJIV KUMAR Vs. VIJAY AGGARWAL
|
December 19, 2018 |
|
RAJIV MOHAN Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
February 15, 2018 |
|
RAJIV NAGPAL Vs. SATYA WATI
|
January 10, 2018 |
|
RAJIV PURI AND ANOTHER Vs. DISTRICT MAGISTRATE, UT, CHANDIGARH AND OTHERS
|
April 30, 2018 |
|
RAJIV TANGRI AND ANOTHER Vs. BRIG POORAN CHAND UPPAL & OTHERS
|
March 1, 2018 |
|
RAJMAL Vs. CHIEF CANAL OFFICER/LCU
|
February 28, 2018 |
|
RAJNEESH MITTAL Vs. STATE OF PUNJAB
|
October 5, 2018 |
|
RAJNI Vs. RAJBIR SINGH
|
January 17, 2018 |
|
RAJNI NANDA Vs. PUNJAB AND HARYANA HIGH COURT
|
February 26, 2018 |
|
RAJNISH BANSAL Vs. STATE OF HARYANA
|
October 31, 2018 |
|
RAJNISH INDUSTRIES PRIVATE LIMITED, LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2018 |
|
RAJNISH KUMAR Vs. RAGHUBIR CHOPRA
|
August 21, 2018 |
|
RAJVEER SINGH GURJAR AND ANOTHER Vs. VEER SINGH AND ANOTHER
|
July 25, 2018 |
|
RAJVIR SINGH @ RAJU Vs. STATE OF PUNJAB
|
August 21, 2018 |
|
RAJWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 2018 |
|
RAJWATI AND ANOTHER Vs. SUKHI AND OTHERS
|
May 9, 2018 |
|
RAJWINDER KAUR Vs. DISTRICT MAGISTRATE AND ANOTHER
|
February 8, 2018 |
|
RAJWINDER SINGH @ RAJU Vs. STATE OF PUNJAB
|
March 17, 2018 |
|
RAKAM SINGH Vs. ASHOK SANGWAN, IAS, REGISTRAR COOPERATIVE SOCIETIES, HARYANA, PANCHKULA AND OTHERS
|
January 18, 2018 |
|
RAKESH Vs. RAKESH & OTHERS
|
August 9, 2018 |
|
RAKESH Vs. PARKASH CHAND AND OTHERS
|
May 22, 2018 |
|
RAKESH Vs. STATE OF HARYANA AND OTHERS
|
April 12, 2018 |
|
RAKESH Vs. STATE OF HARYANA
|
February 16, 2018 |
|
RAKESH @ RAKESH LOHIYA Vs. BABITA
|
August 21, 2018 |
|
RAKESH BANSAL Vs. NARINDER KUMAR SHARMA
|
February 23, 2018 |
|
RAKESH BOORA Vs. STATE OF HARYANA
|
January 9, 2018 |
|
RAKESH GOEL AND ANOTHER Vs. SHER WOOD OFFICERS SOCIETY & OTHERS
|
February 20, 2018 |
|
RAKESH GUPTA Vs. COMMISSIONER OF INCOME TAX, PANCHKULA AND ANOTHER
|
April 27, 2018 |
|
RAKESH KUMAR Vs. KIRPAL SINGH & OTHERS
|
February 27, 2018 |
|
RAKESH KUMAR Vs. RAJESH @ RAJA AND ANOTHER
|
March 7, 2018 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
February 8, 2018 |
|
RAKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 4, 2018 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
February 21, 2018 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
March 14, 2018 |
|
RAKESH KUMAR Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED & OTHERS
|
May 1, 2018 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
March 31, 2018 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
July 21, 2018 |
|
RAKESH KUMAR AND ANOTHER Vs. ASHOK KUMAR MEHAL AND OTHERS
|
February 15, 2018 |
|
RAKSHA DEVI Vs. DEPUTY COMMISSIONER-CUM-DISTRICT MAGISTRATE
|
May 3, 2018 |
|
RAKSHA RANI Vs. STATE OF HARYANA & OTHERS
|
February 1, 2018 |
|
RAM ASRA Vs. SURAJ BHAN AND OTHERS
|
December 11, 2018 |
|
RAM ASRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
RAM AVTAR & OTHERS Vs. STATE OF HARYANA & OTHERS
|
February 19, 2018 |
|
RAM AVTAR MASTA Vs. STATE OF HARYANA AND OTHERS
|
September 17, 2018 |
|
RAM BHAGAT AND ANOTHER Vs. STATE OF HARYANA
|
March 9, 2018 |
|
RAM CHAND Vs. BHOPAL SINGH
|
November 20, 2018 |
|
RAM CHANDER Vs. UNION BANK OF INDIA AND OTHERS
|
February 21, 2018 |
|
RAM CHANDER Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
RAM CHANDER Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2018 |
|
RAM CHANDER CHUTANI Vs. STATE OF HARYANA AND OTHERS
|
March 20, 2018 |
|
RAM CHANDER SARKAR AND ANOTHER Vs. BHUPINDER SINGH
|
July 18, 2018 |
|
RAM DEV GUPTA Vs. HOME SECRETARY U T CHANDIGARH & ANR
|
January 23, 2018 |
|
RAM DHARI Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2018 |
|
RAM GENERAL INSURANCE COMPANY LTD. Vs. ISHWAR SINGH
|
November 26, 2018 |
|
RAM GOPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2018 |
|
RAM KALAN Vs. H.K.S. DEVELOPERS PRIVATE LIMITED
|
September 25, 2018 |
|
RAM KANWAR AND OTHERS Vs. SAMER SINGH AND ANOTHER
|
May 17, 2018 |
|
RAM KARAN Vs. STATE OF HARYANA AND OTHERS
|
December 18, 2018 |
|
RAM KARAN Vs. STATE OF HARYANA
|
June 8, 2018 |
|
RAM KAUR Vs. STATE OF PUNJAB
|
March 27, 2018 |
|
RAM KISHAN Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
January 16, 2018 |
|
RAM KISHAN Vs. STATE OF HARYANA & OTHERS
|
October 8, 2018 |
|
RAM KISHAN @ KISHAN LAL Vs. BISHAN DAYAL AND OTHERS
|
April 3, 2018 |
|
RAM KISHAN AND ANOTHER Vs. DAYA NAND AND OTHERS
|
August 31, 2018 |
|
RAM KISHAN AND OTHERS Vs. JAGDISH AND OTHERS
|
February 23, 2018 |
|
RAM KISHORE AND ANOTHER Vs. URMILA & OTHERS
|
February 28, 2018 |
|
RAM KUMAR Vs. STATE OF HARYANA & OTHERS
|
February 16, 2018 |
|
RAM KUMAR Vs. JANG SHER SINGH @ JAM SHER SINGH AND OTHERS
|
December 6, 2018 |
|
RAM KUMAR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 1, 2018 |
|
RAM KUMAR AND OTHERS Vs. ONKAR AND OTHERS
|
May 11, 2018 |
|
RAM KUMAR TITTAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 17, 2018 |
|
RAM KUMAR VASESI Vs. SHIV KUMAR VASESI AND OTHERS
|
February 19, 2018 |
|
RAM LAL Vs. STATE OF HARYANA
|
May 11, 2018 |
|
RAM LAL Vs. BALWANT SINGH AND OTHERS
|
November 2, 2018 |
|
RAM MAHER Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
RAM MEHAR AND ANOTHER Vs. STATE OF HARYANA
|
March 26, 2018 |
|
RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2018 |
|
RAM NIWAS AND OTHERS Vs. RAGHBIR SINGH
|
January 10, 2018 |
|
RAM PAL Vs. MANAGING DIRECTOR HARYANA VIDYUT PRASARAN NIGAM
|
November 20, 2018 |
|
RAM PARKASH Vs. KIRODI
|
October 30, 2018 |
|
RAM PAT AND OTHERS Vs. HAWA SINGH AND OTHERS
|
May 15, 2018 |
|
RAM PHAL Vs. STATE OF HARYANA & OTHERS
|
March 8, 2018 |
|
RAM PRASAD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
November 14, 2018 |
|
RAM SINGH Vs. PRESIDING OFFICER AND ANOTHER
|
February 8, 2018 |
|
RAM SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
April 16, 2018 |
|
RAM SINGH AND ANOTHER Vs. COMMISSIONER, GURUGRAM DIVISION, GURUGRAM AND OTHERS
|
February 2, 2018 |
|
RAMA SHANKAR MISHRA Vs. ARPIT ADVERTISING THR ITS PROPRIETOR BHUPENDER NAGPAL & ANR
|
January 24, 2018 |
|
RAMAKANT @ LAL BACHAN Vs. DAULAT RAM & ORS
|
January 10, 2018 |
|
RAMAN BALA JOSHI Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2018 |
|
RAMAN KUMAR Vs. MAKHAN SINGH
|
July 6, 2018 |
|
RAMAN KUMAR GARG Vs. ENFORCEMENT DIRECTORATE
|
May 7, 2018 |
|
RAMAN KUMARI Vs. STATE OF PUNJAB
|
April 20, 2018 |
|
RAMANDEEP KAUR Vs. AMANPREET SINGH
|
February 12, 2018 |
|
RAMANDEEP KAUR Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
RAMANDEEP SINGH Vs. UNION OF INDIA & ORS
|
January 17, 2018 |
|
RAMANPREET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 21, 2018 |
|
RAMBHAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 5, 2018 |
|
RAMBHATERI Vs. LALI DEVI AND ANOTHER
|
January 9, 2018 |
|
RAMESH Vs. STATE OF HARYANA
|
January 17, 2018 |
|
RAMESH Vs. STATE OF HARYANA
|
February 19, 2018 |
|
RAMESH Vs. STATE OF HARYANA AND ANOTHER
|
March 28, 2018 |
|
RAMESH Vs. THE STATE OF HARYANA AND ORS.
|
December 20, 2018 |
|
RAMESH @ AJAY Vs. STATE OF HARYANA AND OTHERS
|
April 24, 2018 |
|
RAMESH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 11, 2018 |
|
RAMESH AND OTHERS Vs. GRAM PANCHAYAT BISSAR AKBARPUR
|
July 4, 2018 |
|
RAMESH CHAND BHARDWAJ Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2018 |
|
RAMESH CHAND YADHUWANSHI Vs. SANDEEP KHARAB AND OTHERS
|
October 16, 2018 |
|
RAMESH CHANDER SHARMA Vs. POONAM GOYAL
|
December 21, 2018 |
|
RAMESH DUTT AND OTHERS Vs. NOTIFIED AREA COMMITTEE AND OTHERS
|
August 3, 2018 |
|
RAMESH KAMAL Vs. BANSI LAL AND OTHERS
|
February 27, 2018 |
|
RAMESH KUMAR Vs. SATNAM SINGH
|
July 2, 2018 |
|
RAMESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
September 18, 2018 |
|
RAMESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR
COURT U T AND OTHERS
|
July 11, 2018 |
|
RAMESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 19, 2018 |
|
RAMESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 2, 2018 |
|
RAMESH KUMAR @ MESHI Vs. STATE OF PUNJAB
|
July 4, 2018 |
|
RAMESH KUMAR AND ANOTHER Vs. DEEPTI ARORA AND OTHERS
|
October 16, 2018 |
|
RAMESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2018 |
|
RAMESH LAL Vs. BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS
|
April 19, 2018 |
|
RAMESH PARKASH Vs. MANGAT RAM (SINCE DECEASED) THROUGH LRS AND OTHERS
|
November 1, 2018 |
|
RAMESH VINAYAK Vs. GURPREET SINGH AHLUWALIA AND ANOTHER
|
February 5, 2018 |
|
RAMESHWAR ALIAS BEHRA Vs. STATE OF HARYANA
|
May 24, 2018 |
|
RAMESHWAR DASS @ RAMESHWAR DAYAL Vs. STATE OF HARYANA
|
March 28, 2018 |
|
RAMESHWAR LAL Vs. STATE OF PUNJAB
|
July 30, 2018 |
|
RAMPAL AND ANOTHER Vs. AMBUJ BAJAJ AND OTHERS
|
October 8, 2018 |
|
RAMPHAL Vs. STATE OF HARYANA AND OTHERS
|
October 29, 2018 |
|
RAMPHAL Vs. STATE OF HARYANA
|
November 28, 2018 |
|
RAMPHAL Vs. RAM KALI AND OTHERS
|
August 28, 2018 |
|
RAMPHAL AND ANOTHER Vs. SANTOSH BHAGANA AND ANOTHER
|
March 26, 2018 |
|
RAMPHAL DANGI Vs. STATE OF HARYANA
|
January 12, 2018 |
|
RAMU ALIAS LALA Vs. VIKRAM ELECTRIC EQUIPMENT PVT LIMITED
|
April 16, 2018 |
|
RAMU AND OTHERS Vs. STATE OF HARYANA
|
March 27, 2018 |
|
RAN SINGH (DECEASED) THROUGH LRS Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
RANA RANJIT SINGH @ RANJIT RANA Vs. STATE OF PUNJAB
|
February 21, 2018 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
RANBIR SINGH Vs. STATE OF PUNJAB
|
August 9, 2018 |
|
RANDHIR Vs. ANIL KUMAR @ KARAMBIR & ORS
|
January 11, 2018 |
|
RANDHIR SINGH Vs. DALJEET SINGH AND OTHERS
|
April 24, 2018 |
|
RANDHIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2018 |
|
RANI KAUR @ SUKHJEET KAUR & OTHERS Vs. UNION OF INDIA
|
August 31, 2018 |
|
RANINDER SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2018 |
|
RANJAN SOOD Vs. OM PARKASH
|
July 3, 2018 |
|
RANJIT GREWAL Vs. RAJESH KUMAR GUPTA AND ANOTHER
|
May 14, 2018 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
December 14, 2018 |
|
RANJIT KAUR Vs. GURNAM SINGH
|
January 11, 2018 |
|
RANJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2018 |
|
RANJIT KUMAR Vs. STATE OF PUNJAB
|
June 26, 2018 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
March 12, 2018 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
January 10, 2018 |
|
RANJIT SINGH Vs. STATE BANK OF INDIA
|
February 7, 2018 |
|
RANJIT SINGH @ RAJU Vs. STATE OF PUNJAB
|
April 6, 2018 |
|
RANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
March 27, 2018 |
|
RANJIT SINGH AND CO BARNALA AND ANOTHER Vs. MANAGING DIRECTOR
|
July 4, 2018 |
|
RANJIT SINGH AND OTHERS Vs. SUKHWINDER SINGH & OTHERS
|
February 26, 2018 |
|
RANJIT SINGH AND OTHERS Vs. KARTARI DEVI (DECEASED) THROUGH LRS
|
March 6, 2018 |
|
RANJIT SINGH GULATI Vs. DEEPAK KUMAR ANAND AND ANOTHER
|
January 15, 2018 |
|
RANJITA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 11, 2018 |
|
RANJIV KUMAR Vs. RAKSHA DEVI
|
November 13, 2018 |
|
RANJNA AND ANOTHER Vs. RAJESH KUMAR AND OTHERS
|
August 3, 2018 |
|
RANJNA MAHAJAN AND ANOTHER Vs. CHHAVI AHLUWALIA AND OTHERS
|
October 25, 2018 |
|
RANJODH SINGH AND ANOTHER Vs. KULJIT SINGH AND OTHERS
|
March 27, 2018 |
|
RASAL SINGH Vs. HARDEV SINGH AND OTHERS
|
March 13, 2018 |
|
RASHI KAKKAR Vs. HARMINDER SINGH BINDRA
|
June 1, 2018 |
|
RASHID Vs. MOHIT
|
September 26, 2018 |
|
RASHID Vs. STATE OF HARYANA
|
January 10, 2018 |
|
RATNI AND OTHERS Vs. GUGAN RAM AND ANOTHER
|
January 17, 2018 |
|
RATNI DEVI DECEASED THROUGH LRS RAMANAND Vs. KAVITA
|
October 9, 2018 |
|
RATTAN Vs. HARJINDER SINGH AND OTHERS
|
May 23, 2018 |
|
RATTAN CHAND Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
RATTAN MOULD INDUSTRIES Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2018 |
|
RATTAN TRADING COMPANY AND ANOTHER Vs. BATALA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD
|
August 10, 2018 |
|
RATTI BAI AND OTHERS Vs. DHARAM SINGH AND OTHERS
|
January 17, 2018 |
|
RATTO AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2018 |
|
RAVI Vs. STATE OF HARYANA
|
September 17, 2018 |
|
RAVI KANT Vs. DEBTS RECOVERY TRIBUNAL
|
November 27, 2018 |
|
RAVI KARAN @ RAVI KANT Vs. STATE OF HARYANA
|
October 3, 2018 |
|
RAVI KUMAR Vs. STATE OF HARYANA
|
November 28, 2018 |
|
RAVI KUMAR Vs. MUNICIPAL COUNCIL, GOBINDGARH, FATEHGARH SAHIB AND ANOTHER
|
October 9, 2018 |
|
RAVI KUMAR AND ANOTHER Vs. JASWANT SINGH AND ANOTHER
|
December 4, 2018 |
|
RAVINA AHIRWAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 2, 2018 |
|
RAVINDER Vs. STATE OF HARYANA
|
December 7, 2018 |
|
RAVINDER AND ANOTHER Vs. ANOOP AND OTHERS
|
August 23, 2018 |
|
RAVINDER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2018 |
|
RAVINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2018 |
|
RAVINDER DAHIYA Vs. STATE OF HARYANA
|
October 9, 2018 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
June 1, 2018 |
|
RAVINDER KUMAR KOTI Vs. STATE OF HARYANA AND OTHERS
|
February 16, 2018 |
|
RAVINDER PAL Vs. STATE OF HARYANA & OTHERS
|
February 20, 2018 |
|
RAVINDER SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH AND ANOTHER
|
July 19, 2018 |
|
RAVINDER SINGH Vs. PARMINDER KAUR & OTHERS
|
May 10, 2018 |
|
RAVINDER SINGH ALIAS SONU Vs. STATE OF HARYANA
|
March 14, 2018 |
|
RAVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 11, 2018 |
|
RAVINDER SINGH DHULL Vs. STATE OF HARYANA AND ANOTHER
|
January 17, 2018 |
|
RAVINDER SINGH RANA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 9, 2018 |
|
RAVINDER YADAV @ RAVI Vs. VANDANA AND ANOTHER
|
August 10, 2018 |
|
RAVNEET GARG Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 27, 2018 |
|
REENA Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2018 |
|
REENA Vs. STATE OF HARYANA
|
May 29, 2018 |
|
REENA AND OTHERS Vs. SATBIR AND OTHERS
|
July 9, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PUNJAB FIBRES LIMITED & OTHERS
|
July 3, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
May 9, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER-II Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
December 15, 2018 |
|
REHRI PHARHI WELFARE ASSOCIATION, LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2018 |
|
REKHA AND OTHERS Vs. RAKESH AND OTHERS
|
April 18, 2018 |
|
REKHA DEVI Vs. SUNIL AND ANOTHER
|
September 25, 2018 |
|
REKHA LUTHRA Vs. BANK OF BARODA
|
September 18, 2018 |
|
REKHA RANI @ RAJNI RANI Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 2018 |
|
REKHA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. TEJ PAL ALIAS TEJA RAM AND OTHERS
|
March 9, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. JYOTI GULATI AND OTHERS
|
August 18, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHIKSHA AND OTHERS
|
July 6, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. JASSAN AND OTHERS
|
January 19, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. AMARVEER KAUR AND OTHERS
|
February 16, 2018 |
|
RELIANCE RETAIL LIMITED & ANOTHER Vs. SHALIMAR ESTATES (P) LIMITED
|
March 12, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KARNAIL KAUR
|
August 16, 2018 |
|
REMI SALES AND ENGINEERING LIMITED Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2018 |
|
RENU Vs. STATE OF PUNJAB
|
November 26, 2018 |
|
RENU AND ANOTHER Vs. KARAM CHAND
|
May 4, 2018 |
|
RENU BENIWAL AND OTHERS Vs. SARIKA NEHRA BENIWAL
|
April 20, 2018 |
|
RENU DEVI AND OTHERS Vs. PAWAN KUMAR AND ANOTHER
|
December 3, 2018 |
|
RENU KUNDRA Vs. SURJIT SINGH AND ANOTHER
|
January 8, 2018 |
|
RENU MAULAY SEHGAL Vs. RAJESH SINGH SEHGAL AND ANOTHER
|
January 23, 2018 |
|
RESHAM KAUR AND OTHERS Vs. KESAR SINGH AND OTHERS
|
February 23, 2018 |
|
RESHMA Vs. STATE OF HARYANA & ORS
|
January 19, 2018 |
|
RESHMA DEVI AND ANOTHER Vs. STATE OF HARYANA
|
March 7, 2018 |
|
RESHMA DEVI AND OTHERS Vs. SUNIL KUMAR AND OTHERS
|
August 8, 2018 |
|
RICHHPAL AND OTHERS Vs. MAIN PAL AND OTHERS
|
January 25, 2018 |
|
RICHHPAL SINGH Vs. IQBAL SINGH AND OTHERS
|
July 4, 2018 |
|
RIDGEWOOD ESTATE CONDOMINIUM ASSOCIATION Vs. REGISTRAR GENERAL OF SOCIETIES
|
October 8, 2018 |
|
RIMPY KANSAL AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 14, 2018 |
|
RIPUDAMAN SINGH Vs. PANJAB UNIVERSITY & OTHERS
|
January 12, 2018 |
|
RISHAV SAINI Vs. SHAMMY AND ORS.
|
November 15, 2018 |
|
RISHI MAKKAR Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
April 3, 2018 |
|
RISHI PAL Vs. MEENAKSHI
|
March 26, 2018 |
|
RISHI RAJ Vs. STATE OF HARYANA & OTHERS
|
February 20, 2018 |
|
RISHI RAJ CHAUHAN AND ANOTHER Vs. ARUN SHARMA
|
August 18, 2018 |
|
RITU MARWAHA AND OTHERS Vs. AMARINDER SINGH AND OTHERS
|
February 2, 2018 |
|
RIVIERA HOME FURNISHINGS PRIVATE LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
July 12, 2018 |
|
ROHIT Vs. CENTRAL BOARD SECONDARY EDUCATION
|
May 14, 2018 |
|
ROHIT Vs. STATE OF HARYANA
|
March 14, 2018 |
|
ROHIT KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2018 |
|
ROHIT SAINI Vs. STATE OF HARYANA
|
November 19, 2018 |
|
ROHIT SHARMA Vs. REGISTRAR COOPERATIVE SOCIETIES PUNJAB AND OTHERS
|
March 1, 2018 |
|
ROHTAS Vs. STATE OF HARYANA
|
March 6, 2018 |
|
ROHTASH Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
ROHTASH Vs. ANSUIYA
|
January 19, 2018 |
|
ROHTASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 14, 2018 |
|
ROHTASH KANWAR Vs. SUDESH DEVI
|
September 5, 2018 |
|
ROHTASH KUMAR Vs. STATE OF HARYANA
|
October 8, 2018 |
|
ROHTASH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
August 6, 2018 |
|
ROHTASH SINGH Vs. SANWAL RAM AND OTHERS
|
March 22, 2018 |
|
ROHTASH SINGH KHARB Vs. STATE OF HARYANA AND ANOTHER
|
November 12, 2018 |
|
ROMESH DUTT AND ANOTHER Vs. ROMESH DUTT AND ANOTHER
|
December 10, 2018 |
|
ROPAR CENTRAL COOPERATIVE BANK LTD Vs. PERMANENT LOK ADALAT (PUS), RUPNAGAR AND ANOTHER
|
January 17, 2018 |
|
ROSHAN LAL Vs. ROMESH KUMAR
|
November 27, 2018 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
March 15, 2018 |
|
ROSHAN LAL Vs. HARI KISHAN AND OTHERS
|
April 4, 2018 |
|
ROSHAN LAL Vs. STATE OF HARYANA AND ANOTHER
|
August 29, 2018 |
|
ROSHAN LAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 3, 2018 |
|
ROSHAN LAL PREM CHAND Vs. RAJ KAMAL CHAUDHARY & ORS
|
February 12, 2018 |
|
ROSHNI AND OTHERS Vs. JITENDER @ JEETE AND OTHERS
|
May 1, 2018 |
|
ROUSHALI KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2018 |
|
RUCHI CHAUDHARY Vs. ARVIND
|
February 7, 2018 |
|
RUP KUMAR ALIAS RUPA Vs. KAMLESH
|
May 1, 2018 |
|
RUP RAM Vs. NAND RAM @ NAND LAL (DECEASED) THROUGH LRS
|
July 19, 2018 |
|
RUPALI SALHOTRA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2018 |
|
RUPINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
May 4, 2018 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
November 27, 2018 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 2, 2018 |
|
S KAPOOR INDUSTRIES AND OTHERS Vs. MOHAN SINGH
|
June 1, 2018 |
|
S S ENTERPRISES Vs. ALICON CASTALLOY LIMITED
|
August 28, 2018 |
|
S.N. DUTTA Vs. PANIPAT COOPERATIVE SUGAR MILLS LTD. AND ORS.
|
November 28, 2018 |
|
SABHYA KAMAL Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
July 24, 2018 |
|
SABRA Vs. STATE OF HARYANA AND OTHERS
|
January 2, 2018 |
|
SABROOP FEED & DAIRY FARM VILLAGE Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD
|
October 3, 2018 |
|
SACHDEVA METAL & FERRO ALLOYS (P) LTD Vs. KRISHNA ENGG WORKS LTD AND OTHERS
|
October 16, 2018 |
|
SACHIDANAND CYCLES PVT LTD & OTHERS Vs. NARESH CHAND AGGARWAL
|
April 2, 2018 |
|
SACHIN @ LUCKY Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2018 |
|
SACHIN GALAV Vs. PANJAB UNIVERSITY
|
September 5, 2018 |
|
SACHIN NAYYAR AND OTHERS Vs. STATE OF PUNJAB
|
March 14, 2018 |
|
SADHNA MITTAL Vs. STATE OF HARYANA AND ANR
|
August 29, 2018 |
|
SADHU RAM Vs. DARSHAN SINGH
|
May 31, 2018 |
|
SADHU SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 30, 2018 |
|
SADHU SINGH Vs. MELA SINGH
|
May 30, 2018 |
|
SADHU SINGH (DECEASED THROUGH LRS) Vs. GURDEEP SINGH AND OTHERS
|
March 1, 2018 |
|
SADHU SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
April 19, 2018 |
|
SADHU SINGH HAMDARD TRUST AND ANOTHER Vs. JATINDER SINGH AND OTHERS
|
December 7, 2018 |
|
SADHU SINGH KARWAL AND OTHERS Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
|
January 19, 2018 |
|
SADHVI DEVA THAKUR Vs. STATE OF HARYANA
|
February 26, 2018 |
|
SAGAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 24, 2018 |
|
SAHAB SINGH AND OTHERS Vs. SARDOOL SINGH (DEAD) THROUGH LRS AND ORS
|
May 23, 2018 |
|
SAHABUDDIN Vs. STATE OF HARYANA AND ANOTHER
|
April 6, 2018 |
|
SAHIB SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
February 26, 2018 |
|
SAHIB SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 7, 2018 |
|
SAHID KHAN Vs. BHEEM SINGH AND OTHERS
|
February 19, 2018 |
|
SAHIL ALLOYS AND MACHINE TOOLS (P) LTD Vs. UNION OF INDIA AND OTHERS
|
May 16, 2018 |
|
SAHIL DUHAN AND OTHERS Vs. DEPUTY COMMISSIONER, HISAR, HARYANA
|
February 23, 2018 |
|
SAHIL GORWARA Vs. UNION TERRITORY
|
February 28, 2018 |
|
SAHIPAL Vs. SHREE BHAGWAN AND OTHERS
|
January 15, 2018 |
|
SAJJAN KUMAR Vs. MANUJ KUMAR
|
February 26, 2018 |
|
SAJJAN SINGH Vs. KALI RAM
|
May 11, 2018 |
|
SAJNI BALA AND ANOTHER Vs. CBI ACB SECTOR 30-A
|
May 16, 2018 |
|
SALAMODEEN Vs. STATE OF PUNJAB
|
August 13, 2018 |
|
SALIL CHADHA Vs. STATE OF U T
|
May 25, 2018 |
|
SALOCHNA DEVI Vs. SURESH KUMAR
|
July 4, 2018 |
|
SAMEER AND ANOTHER Vs. SHAMVIR
|
July 9, 2018 |
|
SAMPURAN SINGH (DECEASED) THROUGH LRS Vs. SATBIR SINGH AND OTHERS
|
September 26, 2018 |
|
SANDEEP Vs. RAM CHANDER AND ANOTHER
|
August 6, 2018 |
|
SANDEEP Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT,PANIPAT AND ANOTHER
|
October 6, 2018 |
|
SANDEEP @ SONU & ANR Vs. STATE OF HARYANA
|
December 5, 2018 |
|
SANDEEP AND OTHERS Vs. STATE OF HARYANA
|
January 17, 2018 |
|
SANDEEP AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2018 |
|
SANDEEP KAUR Vs. JAGJIT SINGH
|
July 6, 2018 |
|
SANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 8, 2018 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
June 1, 2018 |
|
SANDEEP KUMAR AND ANOTHER Vs. BHAJAN SINGH AND ANOTHER
|
August 10, 2018 |
|
SANDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 19, 2018 |
|
SANDEEP SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 12, 2018 |
|
SANDEEP SHARMA Vs. JUHI SHARMA
|
February 16, 2018 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
SANDEEP SINGH @ SONU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
April 6, 2018 |
|
SANDEEP SINGH DHILLON Vs. ANUPREET KULAR
|
February 5, 2018 |
|
SANDEEP SOMANI Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2018 |
|
SANGEET KAUR Vs. UHBVNL AND OTHERS
|
January 8, 2018 |
|
SANGEETA RANI AND OTHERS Vs. PRINCE AND ANOTHER
|
October 3, 2018 |
|
SANJAY Vs. RAKESH AND OTHERS
|
March 12, 2018 |
|
SANJAY Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2018 |
|
SANJAY @ BHOLA Vs. STATE OF HARYANA
|
January 17, 2018 |
|
SANJAY BANSAL Vs. M/S KAITHAL PROVISION STORE AND ANOTHER
|
April 6, 2018 |
|
SANJAY BHARGAV Vs. STATE OF HARYANA
|
September 17, 2018 |
|
SANJAY GULATI Vs. HARSH LATA
|
April 26, 2018 |
|
SANJAY KAPOOR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 20, 2018 |
|
SANJAY KUMAR Vs. NARCOTIC CONTROL BUREAU
|
March 12, 2018 |
|
SANJAY KUMAR Vs. STATE OF HAYRANA AND OTHERS
|
August 10, 2018 |
|
SANJAY KUMAR & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
March 8, 2018 |
|
SANJAY STONE CRUSHING CO Vs. STATE OF HARYANA AND ORS
|
July 24, 2018 |
|
SANJEEV JINDAL Vs. PUNJAB & HARYANA HIGH COURT & ANOTHER
|
August 29, 2018 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
June 27, 2018 |
|
SANJEEV KUMAR Vs. STATE
|
November 20, 2018 |
|
SANJIT KUMAR Vs. STATE OF HARYANA
|
January 12, 2018 |
|
SANJIV KUMAR Vs. SIRI CHAND AND OTHERS
|
December 4, 2018 |
|
SANT MANSA RAM CHARITABLE TRUST, KAKRALA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 6, 2018 |
|
SANT SECURITY SERVICES AND ANOTHER Vs. GURDEV SINGH
|
July 11, 2018 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2018 |
|
SANTOSH Vs. NARINDER KUMAR
|
November 13, 2018 |
|
SANTOSH Vs. RAKESH KUMAR AND OTHERS
|
March 12, 2018 |
|
SANTOSH AND OTHERS Vs. BRAHMANAND AND OTHERS
|
August 20, 2018 |
|
SANTOSH CHAUHAN Vs. RAJINDERDEEP KAUR AND OTHERS
|
August 3, 2018 |
|
SANTOSH DEVI AND OTHERS Vs. LAXMAN AND ANOTHER
|
March 16, 2018 |
|
SANTOSH ETC Vs. SHAMSHER AND ORS
|
July 12, 2018 |
|
SANTOSH PASWAN Vs. STATE OF HARYANA
|
May 14, 2018 |
|
SANTOSH RANI Vs. DILBAG SINGH
|
August 1, 2018 |
|
SANTOSH RANI AND OTHERS Vs. INNU KUMAR AND OTHERS
|
January 19, 2018 |
|
SANTOSH SHARMA Vs. RANDHIR.KUMAR.OBEROI
|
March 8, 2018 |
|
SAPNA Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2018 |
|
SAPNA Vs. KRISHAN LAL
|
December 6, 2018 |
|
SAPNA Vs. STATE OF PUNJAB AND ANOTHER
|
February 20, 2018 |
|
SARABJIT KAUR Vs. GOPAL SINGH
|
May 14, 2018 |
|
SARABJIT KAUR Vs. HARDEEP SINGH AND ORS.
|
October 17, 2018 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 14, 2018 |
|
SARABJIT SINGH @ SABA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 24, 2018 |
|
SARABNIDHAN SINGH @ SABA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 18, 2018 |
|
SARAJ SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2018 |
|
SARASWATI KNITWEARS PVT LTD Vs. UNION OF INDIA AND OTHERS
|
May 10, 2018 |
|
SARBIR SINGH (SATBIR SINGH) AND OTHERS Vs. CHANDER AND OTHERS
|
April 19, 2018 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2018 |
|
SARBJIT SINGH ALIS SABBI Vs. STATE OF PUNJAB
|
July 25, 2018 |
|
SARDARI LAL KHANNA (THROUGH LRS) RAJESH KHANNA Vs. ANMOL WALIA AND ANOTHER
|
May 9, 2018 |
|
SARISHTA DEVI Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
SARITA MANTRI AND OTHERS Vs. YASH PAL CHADHA AND ANOTHER
|
April 5, 2018 |
|
SARJEET SINGH @ SURAT SINGH AND ANOTHER Vs. SOMDUTT (DECEASED) THROUGH LRS
|
February 15, 2018 |
|
SAROJ BALA Vs. KASTURI LAL
|
October 31, 2018 |
|
SAROJ BALA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 25, 2018 |
|
SAROJ SHARMA AND OTHERS Vs. SANJEEV KUMAR & OTHERS
|
April 4, 2018 |
|
SAROJ SINGLA Vs. VIKAS BHALLA AND OTHERS
|
May 9, 2018 |
|
SAROJINI DEVI AND ANOTHER Vs. BALBIR SINGH ALIAS BIRI & OTHERS
|
February 26, 2018 |
|
SARUP KAUR Vs. PURAN SINGH AND OTHERS
|
August 9, 2018 |
|
SARUP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 27, 2018 |
|
SARVJEET KAUR Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2018 |
|
SARWAN KUMAR AND ANOTHER Vs. CHHOTI AND OTHERS
|
August 28, 2018 |
|
SAT NARAIN Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2018 |
|
SAT PAL AND ANOTHER Vs. MADAN LAL AND OTHERS
|
May 7, 2018 |
|
SAT PARKASH BHALLA Vs. RAJ KUMAR AND OTHERS
|
May 31, 2018 |
|
SATBIR Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2018 |
|
SATBIR Vs. MARIYA AND OTHERS
|
January 9, 2018 |
|
SATBIR SINGH Vs. STATE OF PUNJAB
|
November 20, 2018 |
|
SATBIR SINGH Vs. MADAN LAL RAMBANI
|
December 20, 2018 |
|
SATINDER PAL SINGH AND OTHERS Vs. TARLOCHAN SINGH
|
February 15, 2018 |
|
SATINDERPAL KAUR Vs. GURPREET SINGH
|
January 19, 2018 |
|
SATISH Vs. THE STATE OF HARYANA AND OTHERS
|
March 28, 2018 |
|
SATISH Vs. STATE OF HARYANA & ANR
|
August 23, 2018 |
|
SATISH Vs. STATE OF HARYANA
|
February 17, 2018 |
|
SATISH @ BITTOO Vs. SURESH DEVI
|
January 30, 2018 |
|
SATISH @ BUCHA Vs. STATE OF HARYANA
|
April 4, 2018 |
|
SATISH CHOPRA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2018 |
|
SATISH KUMAR Vs. STATE OF HARYANA & ANOTHER
|
January 16, 2018 |
|
SATISH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2018 |
|
SATISH KUMAR Vs. DEV BALA AND OTHERS
|
January 9, 2018 |
|
SATISH KUMAR GARG & COMPANY Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2018 |
|
SATISH SANDHU AND ANOTHER Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
|
July 4, 2018 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
November 14, 2018 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
June 26, 2018 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 11, 2018 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 2018 |
|
SATNAM SINGH @ SATTA Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 2018 |
|
SATPAL Vs. MAMTA
|
February 23, 2018 |
|
SATPAL Vs. MAMTA
|
February 22, 2018 |
|
SATPAL Vs. STATE OF PUNJAB
|
March 14, 2018 |
|
SATPAL Vs. STATE OF PUNJAB THROUGH DRUGS INSPECTOR, SANGRUR
|
December 19, 2018 |
|
SATPAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
November 22, 2018 |
|
SATPAL KAUR AND ANOTHER Vs. JOGINDER SINGH AND OTHERS
|
August 6, 2018 |
|
SATPAL KAUR AND OTHERS Vs. MUNICIPAL CORPORATION
|
October 22, 2018 |
|
SATPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2018 |
|
SATPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2018 |
|
SATPAL SINGH BAINS Vs. KEWAL SINGH
|
October 29, 2018 |
|
SATVINDER SINGH CHOUDHARY Vs. RITU JAGLAN
|
October 3, 2018 |
|
SATVIR SINGH @ PAPPU Vs. STATE OF PUNJAB
|
December 4, 2018 |
|
SATVIR SINGH SANGWAN Vs. STATE OF HARYANA AND OTHERS
|
May 24, 2018 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
March 6, 2018 |
|
SATWANT SINGH Vs. AMAR KAUR
|
December 18, 2018 |
|
SATWANT SINGH Vs. RAVDEEP KAUR
|
February 28, 2018 |
|
SATYA PAL ARORA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL(P&H)(D.B.)
|
February 15, 2018 |
|
SATYA WATI Vs. NARINDER KUMAR AHLUWALIA (SINCE DECEASED) THROUGH
|
April 16, 2018 |
|
SATYABIR SINGH Vs. JAGDEV AND OTHERS
|
January 15, 2018 |
|
SATYANAND BHAGAT Vs. PARAMJIT SINGH KANG
|
January 24, 2018 |
|
SATYAPAL @ SATPAL Vs. STATE OF HARYANA AND OTHERS
|
April 23, 2018 |
|
SATYAVIR SINGH Vs. LINGAYA S INSTITUTE OF MANAGEMENT AND TECHNOLOGY AND ANOTHER
|
February 27, 2018 |
|
SATYAWAN Vs. VIKAS AND ANOTHER
|
June 1, 2018 |
|
SAUDAGAR ALI Vs. STATE OF PUNJAB
|
October 1, 2018 |
|
SAVITA Vs. STATE OF HARYANA
|
October 31, 2018 |
|
SAVITA HOODA Vs. PANDIT BHAGWAT DAYAL SHARMA AND OTHERS
|
March 20, 2018 |
|
SAVITA SINGH Vs. GURU JAMBHESHWAR UNIVERSITY AND ANR
|
July 3, 2018 |
|
SAVITRI DEVI AND OTHERS Vs. SATISH KUMAR AND OTHERS
|
October 1, 2018 |
|
SAVITRI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2018 |
|
SAWAI HUSSAIN Vs. STATE OF HARYANA AND OTHERS
|
February 2, 2018 |
|
SAWAN SINGH (SINCE DECEASED) THROUGH LRS Vs. GRAM PANCHAYAT
|
February 22, 2018 |
|
SAZID KHAN Vs. STATE OF HARYANA AND ANOTHER
|
July 27, 2018 |
|
SDO, ELECTRICAL HUDA OFFICE, KURUKSHETRA AND ANOTHER Vs. SHAKUNTLA AND OTHERS
|
May 10, 2018 |
|
SECRETARY, DEPARTMENT OF TRANSPORT, UNION TERRITORY, CHANDIGARH AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH AND ORS.
|
October 1, 2018 |
|
SECY DEPT OF PWD B&R AND ARCHITECTURE, GOVT OF HRY SEC-17, CHANDIGARH AND ANOTHER Vs. HARI RAM AND OTHERS
|
December 18, 2018 |
|
SEEMA Vs. HARBIR SINGH AND OTHERS
|
April 26, 2018 |
|
SEEMA AND ANOTHER Vs. GOURAV JUNEJA
|
October 3, 2018 |
|
SEEMA DEVI Vs. SUMAN AND OTHERS
|
February 8, 2018 |
|
SEEMA RAJPAL Vs. U.T. OF CHANDIGARH AND ORS.
|
November 20, 2018 |
|
SEEMA RANI Vs. DHEERAJ KUMAR
|
March 23, 2018 |
|
SEEMA RANI Vs. KULDIP SINGH AND ANOTHER
|
February 21, 2018 |
|
SEHAJ SINGH GREWAL ALIAS SEHAJ SINGH Vs. PARMJOT KAUR
|
February 14, 2018 |
|
SEIMENS LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
May 14, 2018 |
|
SEL MANUFACTURING COMPANY LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
May 1, 2018 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. RAM PAL AND OTHERS
|
July 17, 2018 |
|
SETH PAL @SHETH PAL AND OTHERS Vs. ISHRO DEVI AND OTHERS
|
May 22, 2018 |
|
SETH RAM RICHA MAL CHARITABLE TRUST AND ANOTHER Vs. RAM KISHAN
|
January 10, 2018 |
|
SEWA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
April 26, 2018 |
|
SH. C.S. AGARWAL Vs. STATE OF HARYANA
|
October 29, 2018 |
|
SH. RAJIV DADLANI Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2018 |
|
SHABANA MALIK @ SONIYA AND ANOTHER Vs. STATE OF HARYANA
|
February 9, 2018 |
|
SHABBIR AHMAD LAWAY @ SHABBIR KALA Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
|
May 16, 2018 |
|
SHABEG SINGH Vs. AMANDEEP SINGH
|
May 14, 2018 |
|
SHAKTI RICE MILLS MACHHIWRA AND ANOTHER Vs. NATHU RAM PAWAN KUMAR AND ANOTHER
|
May 30, 2018 |
|
SHAKTI SINGH Vs. STATE INFORMATION COMMISSION
|
October 5, 2018 |
|
SHAKTI TRADING CO Vs. KAILASHWANTI AND ANOTHER
|
January 18, 2018 |
|
SHAKTIMAN CEMENTS LTD. Vs. STATE BANK OF INDIA AND ANR.
|
January 16, 2018 |
|
SHAKUNTLA DEVI AND ANOTHER Vs. MAHAVIR & OTHERS
|
February 9, 2018 |
|
SHAKUNTLA DEVI AND ORS. Vs. JASPAL MASHIN AND ORS.
|
November 26, 2018 |
|
SHAKUNTLA DEVI AND OTHERS Vs. SARDARA AND OTHERS
|
July 27, 2018 |
|
SHAKUNTLA DEVI ETC. AND ANOTHER Vs. AVINASH SHARMA ETC. AND OTHERS
|
February 15, 2018 |
|
SHALIMAR ESTATE PVT. LIMITED Vs. RELIANCE RETAIL LIMITED AND ORS.
|
December 21, 2018 |
|
SHALIMAR ESTATES PVT LTD Vs. INOX LEISURE LTD
|
January 29, 2018 |
|
SHALINDER TOKUS AND ANOTHER Vs. STATE OF HARYANA & OTHERS
|
March 1, 2018 |
|
SHALU AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 14, 2018 |
|
SHAM SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 7, 2018 |
|
SHAMSHER Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA
AND OTHERS
|
June 27, 2018 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 10, 2018 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 7, 2018 |
|
SHAMSHUDDIN Vs. STATE OF PUNJAB
|
May 29, 2018 |
|
SHAN CHAND AND OTHERS Vs. DINA NATH THROUGH HIS LRS AND OTHERS
|
September 26, 2018 |
|
SHANE ALAM @ ASLAM Vs. U T CHANDIGARH
|
December 20, 2018 |
|
SHANKAR Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
SHANKAR (DECEASED) THROUGH LRS Vs. RAM AND OTHERS
|
April 23, 2018 |
|
SHARAD KAPOOR Vs. MANJIT SINGH AND OTHERS
|
June 1, 2018 |
|
SHARDA SHARMA Vs. BHAGWAN DASS
|
May 16, 2018 |
|
SHARMILA Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2018 |
|
SHARWAN KUMAR AND OTHERS Vs. VED PARKASH AND OTHERS
|
October 6, 2018 |
|
SHASHI BHUSHAN Vs. STATE OF HARYANA
|
September 25, 2018 |
|
SHASHI BHUSHAN GARG AND OTHERS Vs. ANJU GARG
|
October 5, 2018 |
|
SHASHI MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 16, 2018 |
|
SHEBAL GAUR Vs. STATE OF HARYANA
|
March 8, 2018 |
|
SHEELA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2018 |
|
SHEELA DEVI & OTHERS Vs. UNION OF INDIA
|
July 5, 2018 |
|
SHEELA DEVI & OTHERS Vs. MANOHAR LAL LAGAH
|
May 14, 2018 |
|
SHEELA DEVI AND ORS Vs. PARAMJIT SINGH AND OTHERS
|
March 12, 2018 |
|
SHEETAL Vs. PARVEEN KUMAR
|
February 22, 2018 |
|
SHEETAL GARG Vs. HARKIRAT GILL
|
May 22, 2018 |
|
SHEHBAZ SINGH @ SHAHU Vs. STATE OF PUNJAB
|
April 5, 2018 |
|
SHEKHAR CHAWLA Vs. TATA CAPITAL LTD.
|
November 21, 2018 |
|
SHEKHAR JAIN Vs. SHANTA JAIN
|
November 21, 2018 |
|
SHEKHAR VERMA Vs. RAJ GUPTA AND OTHERS
|
December 4, 2018 |
|
SHEOTAJ Vs. BANI SINGH AND OTHERS
|
May 25, 2018 |
|
SHER SINGH Vs. BAGHERA SINGH AND OTHERS
|
January 16, 2018 |
|
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2018 |
|
SHIMLA JAIN AND ANOTHER Vs. HOSHIAR SINGH AND OTHERS
|
August 20, 2018 |
|
SHINDER AND ANOTHER Vs. DALJIT SINGH ALIAS GOLDY AND OTHERS
|
October 1, 2018 |
|
SHINGARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 8, 2018 |
|
SHIROMANI GURUDWARA PARBHANDAK COMMITTEE Vs. INDERJIT SINGH
|
May 18, 2018 |
|
SHISHPAL AND OTHERS Vs. HARYANA VIDYUT PARSARAN NIGAM LTD AND OTHERS
|
May 8, 2018 |
|
SHIV DATT Vs. STATE OF HARYANA
|
August 21, 2018 |
|
SHIV HARDWARE STORE Vs. CORPORATION BANK AND ANOTHER
|
January 9, 2018 |
|
SHIV KUMAR Vs. STATE OF PUNJAB
|
October 31, 2018 |
|
SHIV KUMAR Vs. U T CHANDIGARH AND ANOTHER
|
July 27, 2018 |
|
SHIV LAL @ SHOLLY Vs. STATE OF PUNJAB
|
May 18, 2018 |
|
SHIV RAJ KUMARI Vs. BALBIR SINGH AND ANOTHER
|
May 17, 2018 |
|
SHIV SHANKAR Vs. STATE OF HARYANA
|
June 1, 2018 |
|
SHIV SHANKAR ENTERPRISE AND ANR Vs. NATIONAL INSURANCE COMPANY LTD AND OTHERS
|
March 9, 2018 |
|
SHIVANI Vs. STATE OF HARYANA & OTHERS
|
July 18, 2018 |
|
SHIVANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2018 |
|
SHIVANI AND ANOTHER Vs. STATE OF HARYANA
|
February 23, 2018 |
|
SHIVANI GUPTA Vs. SURINDER KUMAR AND ANOTHER
|
January 22, 2018 |
|
SHIVDEV SINGH SANDHU Vs. SURJIT SINGH AND OTHERS
|
May 11, 2018 |
|
SHIVENDER SINGH KADAN ETC. Vs. BALA ETC.
|
April 4, 2018 |
|
SHOBHA RAM RATURI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
November 26, 2018 |
|
SHOBHA RANI AND OTHERS Vs. MANDEEP SINGH AND OTHERS
|
July 24, 2018 |
|
SHREE KRISHANA KRIPA FEEDS Vs. COMMISSIONER OF INCOME TAX
|
November 1, 2018 |
|
SHREE SHAYAM COTEX PRIVATE LIMITED AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
November 15, 2018 |
|
SHREYANS INDUSTRIES LTD Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
October 4, 2018 |
|
SHRI AKASH KHOSLA Vs. A AND H CONSTRUCTION CO. AND ANOTHER
|
February 19, 2018 |
|
SHRI RAJ KUMAR Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
February 14, 2018 |
|
SHRI RAM GENERAL INSURANCE CO. LTD. Vs. KUMARI MANISHA SHARMA AND OTHERS
|
February 9, 2018 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. BHUPINDER KAUR
|
December 17, 2018 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. SAMINA AND OTHERS
|
March 23, 2018 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. PARAMJIT KAUR AND ANOTHER
|
March 14, 2018 |
|
SHUBHAM Vs. GURMEET SINGH
|
February 15, 2018 |
|
SHUBHAM Vs. STATE OF HARYANA
|
December 13, 2018 |
|
SHYAMSUNDER MITTAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2018 |
|
SIKANDER SINGH Vs. STATE OF PUNJAB
|
May 29, 2018 |
|
SIKANDER SINGH @ RINKU Vs. STATE OF PUNJAB
|
May 19, 2018 |
|
SIMARJEET KAUR Vs. STATE OF PUNJAB
|
January 24, 2018 |
|
SIMARJEET SINGH BAINS AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 2018 |
|
SIMBHU AND ORS. Vs. CHANDER
|
December 19, 2018 |
|
SIMMI AGGARWAL Vs. JARNAIL SINGH
|
November 26, 2018 |
|
SIMMI NAYYAR Vs. HARYANA HUMAN RIGHTS COMMISSION & ANOTHER
|
March 14, 2018 |
|
SIMRANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 17, 2018 |
|
SINGH STEEL SALES Vs. MANJIT MACHINERY WORKS
|
May 1, 2018 |
|
SIRIA RICE AND GENERAL MILLS Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
July 12, 2018 |
|
SIRSA CENTRAL COOP. BANK LTD. Vs. LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
|
October 10, 2018 |
|
SITA DEVI Vs. SHISH PAL AND OTHERS
|
May 2, 2018 |
|
SITA RAM Vs. HARYANA WAKF BOARD
|
November 15, 2018 |
|
SITAL Vs. STATE OF PUNJAB
|
March 9, 2018 |
|
SITAL SINGH Vs. STATE OF PUNJAB & ANR
|
March 1, 2018 |
|
SMT HARVINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 2018 |
|
SMT. ATTARI DEVI Vs. THE NANGAL JAT COOP. CREDIT AND SERVICE SOCIETIES LTD
|
September 25, 2018 |
|
SMT. BHAGWATI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2018 |
|
SMT. BHARTI Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
SMT. INDRAWATI Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
SMT. KAMLESH Vs. DAYA CHAND
|
February 17, 2018 |
|
SMT. KAUSHALYA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2018 |
|
SMT. KUSUM AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
January 24, 2018 |
|
SMT. MATHLESH Vs. GULAB SINGH
|
December 11, 2018 |
|
SMT. MUKESH TYAGI Vs. AJAY KUMAR
|
February 28, 2018 |
|
SMT. PARMESHWARI AND ANOTHER Vs. VINOD CHOPRA AND ANOTHER
|
February 20, 2018 |
|
SMT. RAJ Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
SMT. RAJ RANI Vs. NISHA RANI
|
October 25, 2018 |
|
SMT. RAKESH DEVI Vs. SHISH RAM AND OTHERS
|
January 17, 2018 |
|
SMT. SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
SMT. SHEELA KUNDU AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2018 |
|
SMT. SONIA Vs. FINANCIAL COMMISSIONER AND ADDITIONAL CHIEF SECRETARY, HARYANA AND OTHERS
|
April 24, 2018 |
|
SMT. SUNITA PRASHAR Vs. CANARA BANK AND OTHERS
|
February 16, 2018 |
|
SMT. SURESH Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2018 |
|
SOHAN LAL (DECEASED) THROUGH LRS RENU VERMA AND OTHERS Vs. SURINDER PAL SONI AND OTHERS
|
June 1, 2018 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2018 |
|
SOHAN SINGH Vs. PRATAP MILLS AND OTHERS
|
March 21, 2018 |
|
SOHANVIR @ SONU Vs. STATE OF HARYANA
|
October 5, 2018 |
|
SOM DAS AND OTHERS Vs. KARNAL COOPERATIVE SUGAR MILLS LTD
|
October 17, 2018 |
|
SOMANY CERAMIC LTD Vs. RAHUL KAUSHIK
|
November 1, 2018 |
|
SOMBIR Vs. STATE OF HARYANA
|
February 20, 2018 |
|
SOMBIR ALIAS SONU Vs. STATE OF HARYANA
|
January 19, 2018 |
|
SONA DEVI & ORS. Vs. RAJINDER KUMAR & ORS.
|
April 17, 2018 |
|
SONAF AHUJA Vs. INDIAN OIL CORPORATION LTD AND ANOTHER
|
January 24, 2018 |
|
SONAL GUPTA Vs. SAHIL GUPTA
|
October 5, 2018 |
|
SONI Vs. STATE OF HARYANA AND ANOTHER
|
March 27, 2018 |
|
SONIA Vs. DEEPAK KUMAR
|
December 4, 2018 |
|
SONIA Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 2018 |
|
SONIA AND ANOTHER Vs. ANGREJ KAUR AND OTHERS
|
June 1, 2018 |
|
SONIA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2018 |
|
SONIA SACHDEVA @ BHARTI SACHDEVA Vs. SAROJ BALA @ SUDESH KUMARI AND OTHERS
|
May 7, 2018 |
|
SONKHA SINGH Vs. STATE OF HARYANA
|
October 22, 2018 |
|
SONU Vs. STATE OF HARYANA
|
November 29, 2018 |
|
SONU Vs. UNION OF INDIA AND OTHERS
|
April 23, 2018 |
|
SONU Vs. JAGBIR AND OTHERS
|
January 12, 2018 |
|
SONU ALIAS KALLU Vs. UNION TERRITORY CHANDIGARH
|
May 21, 2018 |
|
SONU RUHAL Vs. SUSHILA RANI
|
May 21, 2018 |
|
STAR HEALTH & ALLIED INSURANCE CO LTD & ANOTHER Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), JIND & OTHERS
|
July 17, 2018 |
|
STATE BANK OF INDIA Vs. SONIA SAINI AND OTHERS
|
May 24, 2018 |
|
STATE BANK OF INDIA Vs. ANISH KUMAR AND OTHERS
|
March 21, 2018 |
|
STATE BANK OF INDIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2018 |
|
STATE OF HARYANA Vs. SANDEEP NAYAK
|
February 8, 2018 |
|
STATE OF HARYANA Vs. ANOOP ALIAS BANGLA AND OTHERS
|
January 12, 2018 |
|
STATE OF HARYANA Vs. LAL SINGH @ LAL CHAND
|
January 10, 2018 |
|
STATE OF HARYANA Vs. SMT. SANTA DEVI ALIAS SANTO DEVI AND OTHERS
|
January 10, 2018 |
|
STATE OF HARYANA Vs. PT. VED PARKASH SHASHTRI (SINCE DECEASED) THROUGH LRS
|
February 16, 2018 |
|
STATE OF HARYANA Vs. JAHID AND OTHERS
|
February 6, 2018 |
|
STATE OF HARYANA Vs. MITHU SINGH AND ANOTHER
|
February 5, 2018 |
|
STATE OF HARYANA Vs. RAMPAL
|
October 30, 2018 |
|
STATE OF HARYANA Vs. NAVEEN KUMAR ALIAS MONU AND ANOTHER
|
July 17, 2018 |
|
STATE OF HARYANA Vs. KANHIYA LAL
|
February 17, 2018 |
|
STATE OF HARYANA Vs. SUCHA SINGH AND OTHERS
|
May 1, 2018 |
|
STATE OF HARYANA Vs. MOHINDER SAIN
|
March 23, 2018 |
|
STATE OF HARYANA Vs. SURESH KUMAR
|
December 5, 2018 |
|
STATE OF HARYANA Vs. RAJBIR SINGH AND ANOTHER
|
April 25, 2018 |
|
STATE OF HARYANA Vs. MAHARAM SINGH
|
August 28, 2018 |
|
STATE OF HARYANA Vs. HARISH CHANDER
|
October 9, 2018 |
|
STATE OF HARYANA Vs. NAVUTHAN EDUCATIONAL TRUST AND OTHERS
|
April 17, 2018 |
|
STATE OF HARYANA Vs. SURENDER SINGH AND OTHERS
|
May 16, 2018 |
|
STATE OF HARYANA & ORS Vs. JAI BHAGWAN
|
December 5, 2018 |
|
STATE OF HARYANA & OTHERS Vs. BALJIT SINGH SUDAN (NOW DECEASED) THROUGH L RS
|
May 10, 2018 |
|
STATE OF HARYANA & OTHERS Vs. PARMOD KUMAR & OTHERS
|
May 10, 2018 |
|
STATE OF HARYANA AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
July 2, 2018 |
|
STATE OF HARYANA AND ORS. Vs. PREM KUMARI AND ORS.
|
December 18, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. PIYOJA SAINI AND ANOTHER
|
August 28, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. CHATTAR SINGH
|
April 30, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. NATHU SINGH
|
May 29, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. OM PARKASH UDA
|
January 19, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. KRISHAN LAL
|
January 11, 2018 |
|
STATE OF HARYANA AND OTHERS Vs. JAI SINGH
|
March 7, 2018 |
|
STATE OF PUNJAB Vs. BHAG SINGH
|
February 5, 2018 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH & OTHERS
|
July 10, 2018 |
|
STATE OF PUNJAB Vs. INDERJIT TANEJA
|
September 28, 2018 |
|
STATE OF PUNJAB Vs. UNION OF INDIA
|
September 13, 2018 |
|
STATE OF PUNJAB Vs. KALA RAM ALIAS KALA SINGH
|
December 14, 2018 |
|
STATE OF PUNJAB AND ANOTHER Vs. KANWALJIT SINGH
|
October 29, 2018 |
|
STATE OF PUNJAB AND ANOTHER Vs. SUKHWINDER KAUR AND OTHERS
|
July 26, 2018 |
|
STATE OF PUNJAB AND ANOTHER Vs. MAHAIN SINGH AND OTHERS
|
October 15, 2018 |
|
STATE OF PUNJAB AND ANOTHER Vs. RAMJI DASS (DECEASED) THROUGH L RS AND OTHERS
|
January 11, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. JUJAR SINGH AND ANOTHER
|
January 19, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. SHUDISH KUMAR @ SUDISH KUMAR AND ANOTHER
|
August 2, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. LEKH RAJ
|
February 22, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. SUBHASH CHANDER GARG
|
January 22, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. DOABA CO-OPERATIVE SUGAR MILLS LTD
|
September 11, 2018 |
|
STATE OF PUNJAB AND OTHERS Vs. MADHU SHARMA AND OTHERS
|
July 10, 2018 |
|
STATE OF PUNJAB, DEPARTMENT OF TRANSPORT PUNJAB, CHANDIGARH Vs. AJIT SINGH
|
August 30, 2018 |
|
SUBA SINGH Vs. RAM PAL
|
May 14, 2018 |
|
SUBASH CHAND Vs. UNITED INDIA INSURANCE CO. LIMITED AND OTHERS
|
February 8, 2018 |
|
SUBE SINGH AND ANOTHER Vs. STATE OF HARYANA
|
July 2, 2018 |
|
SUBHASH CHAND Vs. BALWINDER KAUR AND ORS
|
July 13, 2018 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
October 31, 2018 |
|
SUBHASH CHAND Vs. STATE OF HARYANA AND ORS
|
March 12, 2018 |
|
SUBHASH CHANDER Vs. FINANCIAL COMMISSIONER & SECY TO HARYANA AND OTHERS
|
October 30, 2018 |
|
SUBHASH CHANDER AND OTHERS Vs. JASWANT KAUR AND OTHERS
|
February 7, 2018 |
|
SUBHASH CHANDER BHANDARI AND OTHERS Vs. PREM KUMAR
|
February 5, 2018 |
|
SUBHASH CHANDER GOYAL Vs. STATE OF HARYANA
|
January 23, 2018 |
|
SUBHASH SINGH MITTAL ALIAS SUBHASH CHAND MITTAL Vs. STATE OF PUNJAB AND ANOTHER
|
May 3, 2018 |
|
SUBODH KAKKAR & ANOTHER Vs. UNION OF INDIA & OTHERS
|
May 22, 2018 |
|
SUCHA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 11, 2018 |
|
SUCHA SINGH Vs. AJMER SINGH AND ANOTHER
|
May 17, 2018 |
|
SUDARSHAN CHAWLA Vs. MAMTA RANI AND OTHERS
|
October 1, 2018 |
|
SUDARSHAN SHARMA Vs. STATE OF PUNJAB
|
November 27, 2018 |
|
SUDARSHAN WEAVING FACTORY Vs. PRESIDING OFFICER AND ANOTHER
|
February 5, 2018 |
|
SUDESH Vs. STATE OF HARYANA
|
March 22, 2018 |
|
SUDESH SEHGAL Vs. STATE OF HARYANA AND OTHERS
|
February 16, 2018 |
|
SUDHA DEVI AND OTHERS Vs. NARENDER KUMAR AND OTHERS
|
February 16, 2018 |
|
SUDHEER Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2018 |
|
SUGAN CHAND Vs. SHIV SHANKAR
|
February 5, 2018 |
|
SUGAN SINGH Vs. EMERSON INFORMATION TECHNOLOGY SOLUTIONS AND ANOTHER
|
April 16, 2018 |
|
SUGREEV KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2018 |
|
SUKH NANDAN (DECEASED THROUGH LRS) Vs. HET RAM AND OTHERS
|
February 28, 2018 |
|
SUKH RAM & ANR. Vs. MUNICIPAL CORPORATION, FARIDABAD & ORS.
|
January 17, 2018 |
|
SUKH RAM AND OTHERS Vs. RAJESH AND OTHERS
|
May 22, 2018 |
|
SUKHA SINGH Vs. STATE OF PUNJAB
|
January 10, 2018 |
|
SUKHBIR Vs. DAVENDER WARDEN
|
May 7, 2018 |
|
SUKHBIR AND OTHERS Vs. KARAMBIR AND ANOTHER
|
July 4, 2018 |
|
SUKHBIR KAUR Vs. STATE OF PUNJAB
|
January 15, 2018 |
|
SUKHBIR LAL ALIAS TONY AND ANOTHER Vs. STATE OF PUNJAB
|
December 21, 2018 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 26, 2018 |
|
SUKHBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 15, 2018 |
|
SUKHBIR SINGH RATHEE Vs. STATE OF HARYANA AND OTHERS
|
February 12, 2018 |
|
SUKHCHAIN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2018 |
|
SUKHDARSHAN SINGH Vs. PUNJAB BACKWARD CLASSES DEVELOPMENT & FINANCIAL CORPORATION AND OTHERS
|
August 31, 2018 |
|
SUKHDAYAL SINGH @ RINKU @ PARTAP Vs. STATE OF HARYANA
|
January 9, 2018 |
|
SUKHDEEP SINGH Vs. STATE OF PUNJAB
|
March 8, 2018 |
|
SUKHDEEP SINGH Vs. RAJA SINGH AND ANOTHER
|
August 29, 2018 |
|
SUKHDEEP SINGH @ GOLDI Vs. STATE OF PUNJAB
|
May 16, 2018 |
|
SUKHDEV RAJ ALIAS SUKHDEV LAL Vs. STATE OF PUNJAB
|
December 21, 2018 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 3, 2018 |
|
SUKHDEV SINGH Vs. LAJWANTI
|
December 1, 2018 |
|
SUKHDEV SINGH @ SUKHA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2018 |
|
SUKHDEV SINGH AND ANOTHER Vs. BIKRAMPAL SINGH BHATTI AND ANOTHER
|
April 3, 2018 |
|
SUKHDEV SINGH AND CO Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 17, 2018 |
|
SUKHDEV SINGH AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS
|
August 9, 2018 |
|
SUKHDEV SINGH AND OTHERS Vs. AMARJIT SINGH AND OTHERS
|
August 21, 2018 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 9, 2018 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2018 |
|
SUKHDEV SINGH ETC Vs. BIKKAR SINGH ETC
|
July 30, 2018 |
|
SUKHDIAL KAUR GILL AND OTHERS Vs. RAJWINDER KAUR @ RAJ KAUR
|
May 9, 2018 |
|
SUKHINDER SINGH(DECEASED) THROUGH LR Vs. RACHHPAL SINGH AND OTHERS
|
May 21, 2018 |
|
SUKHJEET AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2018 |
|
SUKHJINDER KAUR AND OTHERS Vs. TARLOCHAN SINGH AND ORS
|
May 7, 2018 |
|
SUKHJINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 9, 2018 |
|
SUKHJINDER SINGH Vs. NARCOTICS CONTROL BUREAU
|
August 24, 2018 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
April 21, 2018 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 7, 2018 |
|
SUKHJIT KAUR Vs. SUKHDEV KAUR (SINCE DECEASED) THROUGH LR AND OTHERS
|
April 17, 2018 |
|
SUKHRAJ @ RAJ Vs. STATE OF HARYANA
|
July 17, 2018 |
|
SUKHRAJBIR SINGH Vs. STATE OF PUNJAB
|
May 1, 2018 |
|
SUKHVEER KAUR AND OTHERS Vs. BHUPINDER SINGH AND OTHERS
|
January 22, 2018 |
|
SUKHVINDER SINGH Vs. STATE OF HARYANA
|
April 19, 2018 |
|
SUKHVIR SINGH Vs. STATE OF PUNJAB
|
May 2, 2018 |
|
SUKHVIR SINGH Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN PLANNING AND DEVELOPMENT
|
February 15, 2018 |
|
SUKHWANT Vs. STATE OF HARYANA
|
July 2, 2018 |
|
SUKHWATI Vs. RAM KARAN
|
November 21, 2018 |
|
SUKHWINDER KAUR Vs. HARDEV KAUR AND OTHERS
|
August 24, 2018 |
|
SUKHWINDER KAUR @ SUKHJINDER KAUR AND OTHERS Vs. BALJIT SINGH AND OTHERS
|
March 9, 2018 |
|
SUKHWINDER KAUR AND ANOTHER Vs. RAJWANT KAUR AND OTHERS
|
July 31, 2018 |
|
SUKHWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2018 |
|
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
|
January 8, 2018 |
|
SUKHWINDER SINGH @ SUKHI Vs. STATE OF PUNJAB
|
February 16, 2018 |
|
SUKRAMPAL SINGH Vs. BALDEV ELECTRIC CORPORATION
|
April 18, 2018 |
|
SUKSHAM LATA Vs. JAGDISH RAM
|
December 10, 2018 |
|
SULAKHAN SINGH @ BILLA Vs. STATE OF PUNJAB
|
January 24, 2018 |
|
SUMAN Vs. STATE OF HARYANA & OTHERS
|
May 10, 2018 |
|
SUMAN Vs. KARAMJIT AND OTHERS
|
April 23, 2018 |
|
SUMAN Vs. STATE OF HARYANA AND OTHERS
|
April 20, 2018 |
|
SUMAN Vs. DEEPAK KUMAR POPLI
|
March 12, 2018 |
|
SUMAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 10, 2018 |
|
SUMAN LATA AND OTHERS Vs. PEPSU ROADWAYS TRANSPORT CORPORATION AND OTHERS
|
January 12, 2018 |
|
SUMAN SHARMA Vs. UNION OF INDIA
|
July 20, 2018 |
|
SUMANPREET KAUR & OTHERS Vs. YADWINDER SINGH & OTHERS
|
July 26, 2018 |
|
SUMER SINGH AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
|
January 17, 2018 |
|
SUMIT Vs. STATE OF HARYANA AND OTHERS
|
June 11, 2018 |
|
SUMIT KANDHARI Vs. SURYA INDUSTRIES AND ANOTHER
|
November 19, 2018 |
|
SUMIT KUMAR Vs. PRESIDING OFFICER
|
August 6, 2018 |
|
SUMIT KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
April 25, 2018 |
|
SUMIT KUMAR Vs. PRESIDING OFFICER
|
November 27, 2018 |
|
SUMIT SINGLA Vs. STATE OF PUNJAB AND ANOTHER
|
March 7, 2018 |
|
SUMITRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 1, 2018 |
|
SUMITRA AND OTHERS Vs. HARENDER AND ANOTHER
|
May 14, 2018 |
|
SUMITRA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2018 |
|
SUNDER Vs. KULDEEP SINGH AND OTHERS
|
July 31, 2018 |
|
SUNDER Vs. JAGBIR AND ANOTHER
|
October 30, 2018 |
|
SUNERO Vs. STATE OF HARYANA & ORS
|
February 19, 2018 |
|
SUNIL Vs. STATE OF HARYANA
|
April 4, 2018 |
|
SUNIL BHATIA Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2018 |
|
SUNIL GUPTA AND ORS Vs. STATE OF PUNJAB AND ANR
|
May 25, 2018 |
|
SUNIL KUMAR Vs. KRISHAN KUMAR
|
December 1, 2018 |
|
SUNIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
April 23, 2018 |
|
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 24, 2018 |
|
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2018 |
|
SUNIL KUMAR ALIAS SONU Vs. STATE OF HARYANA
|
April 3, 2018 |
|
SUNIL KUMAR AND ANOTHER Vs. SHEELA DEVI AND OTHERS
|
May 28, 2018 |
|
SUNIL KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 22, 2018 |
|
SUNIL MAHINDERU Vs. BAIJ NATH AGGARWAL
|
November 13, 2018 |
|
SUNIL NAGPAL Vs. INDU
|
July 26, 2018 |
|
SUNIL SOOD Vs. NIKHIL JAITWANI
|
December 1, 2018 |
|
SUNIL TIWARI Vs. RAJDEEP HAZARIKA
|
December 18, 2018 |
|
SUNITA Vs. BHAVESH KUMAR
|
December 18, 2018 |
|
SUNITA Vs. STATE OF HARYANA
|
October 19, 2018 |
|
SUNITA Vs. STATE OF HARYANA AND OTHERS
|
April 16, 2018 |
|
SUNITA AND ANOTHER Vs. RAKESH AND OTHERS
|
March 21, 2018 |
|
SUNITA AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
August 31, 2018 |
|
SUNITA DEVI Vs. COMMISSIONER, MUNICIPAL CORPORATION, GURGAON AND OTHERS
|
April 2, 2018 |
|
SUNITA KUMARI AND OTHERS Vs. SHAM SUNDER SHARMA AND OTHERS
|
April 20, 2018 |
|
SUNITA RANI Vs. STATE OF PUNJAB AND OTHERS
|
March 8, 2018 |
|
SUNITA SINGH CHOKEN Vs. STATE OF HARYANA & OTHERS
|
February 1, 2018 |
|
SURAJ BHAN & OTHERS Vs. RADHA DEVI & ANOTHER
|
March 26, 2018 |
|
SURAJ BHAN GULATI Vs. HARLEEN KAUR SANDHU
|
August 28, 2018 |
|
SURAJ DESHWAL Vs. STATE OF HARYANA
|
May 11, 2018 |
|
SURAJ PRAKASH GHAL & ORS Vs. AVTAR SINGH & ORS
|
December 1, 2018 |
|
SURAJ SINGH Vs. STATE OF HARYANA
|
August 23, 2018 |
|
SURAT SINGH Vs. RAMESH KUMAR GUJJAR AND OTHERS
|
April 3, 2018 |
|
SURAT SINGH AND ORS. Vs. RAM MEHAR
|
November 22, 2018 |
|
SURAT SINGH AND OTHERS Vs. MADAN LAL AND OTHERS
|
August 10, 2018 |
|
SURENDER @ SONU Vs. STATE OF HARYANA
|
January 25, 2018 |
|
SURENDER AND ANOTHER Vs. STATE OF HARYANA
|
October 26, 2018 |
|
SURENDER ETC Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
January 23, 2018 |
|
SURENDER KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2018 |
|
SURENDER PAL SINGH Vs. NACHHATRO DEVI
|
December 18, 2018 |
|
SURENDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS
|
March 1, 2018 |
|
SURENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 25, 2018 |
|
SURESH CHAND AMAR Vs. SUBHASH CHAND AMAR AND OTHERS
|
October 9, 2018 |
|
SURESH CHANDER SHARMA Vs. MANAGING DIRECTOR, THE HISAR DISTRICT CENTRAL COOPERATIVE BANK LIMITED AND OTHERS
|
July 13, 2018 |
|
SURESH DEVI Vs. STATE OF HARYANA
|
October 30, 2018 |
|
SURESH DEVI AND OTHERS Vs. JAGBIR SINGH AND OTHERS
|
April 19, 2018 |
|
SURESH KUMAR Vs. MOHINDER SINGH
|
November 1, 2018 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
October 31, 2018 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
October 10, 2018 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
August 8, 2018 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
March 23, 2018 |
|
SURESH KUMAR Vs. SHAKTI
|
August 30, 2018 |
|
SURESH KUMAR & ANR Vs. STATE OF HARYANA & ORS
|
May 31, 2018 |
|
SURESH KUMAR & OTHERS Vs. JOGI RAM
|
February 22, 2018 |
|
SURESH KUMAR AND ORS. Vs. LUV KUMAR AND ORS.
|
December 21, 2018 |
|
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2018 |
|
SURESH KUMAR GUPTA Vs. UMESH AND OTHERS
|
February 20, 2018 |
|
SURINDER & OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANOTHER
|
May 18, 2018 |
|
SURINDER KAUR Vs. RAHIM AND OTHERS
|
May 30, 2018 |
|
SURINDER KAUR Vs. NEETA AND ORS
|
July 18, 2018 |
|
SURINDER KUMAR Vs. PUNJAB AGRO FOOD GRAINS CORPORATION LTD
|
March 5, 2018 |
|
SURINDER KUMAR Vs. AARTI PURI
|
April 20, 2018 |
|
SURINDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JALANDHAR AND OTHERS
|
August 23, 2018 |
|
SURINDER MOHAN BEHAL AND ANOTHER Vs. STATE OF HARYANA
|
May 10, 2018 |
|
SURINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 28, 2018 |
|
SURINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
July 27, 2018 |
|
SURINDER SINGH Vs. AMRIK SINGH
|
December 5, 2018 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
February 21, 2018 |
|
SURINDER SINGH @ CHINDA Vs. STATE OF PUNJAB
|
May 7, 2018 |
|
SURINDER SINGH AND OTHERS Vs. GURPREET KAUR AND OTHERS
|
May 22, 2018 |
|
SURINDER SINGH AND OTHERS Vs. GURDEEP KAUR AND OTHERS
|
March 12, 2018 |
|
SURINDER SINGH PEHALWAN Vs. STATE OF HARYANA
|
January 10, 2018 |
|
SURINDERJIT KAUR AND OTHERS Vs. HARBHAJAN SINGH AND OTHERS
|
January 12, 2018 |
|
SURINDERPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2018 |
|
SURINDERPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2018 |
|
SURINDERPAL SINGH PANNU Vs. STATE OF PUNJAB
|
August 20, 2018 |
|
SURJIT Vs. KASHMIR SINGH
|
February 8, 2018 |
|
SURJIT KAUR Vs. UNION OF INDIA & OTHERS
|
July 10, 2018 |
|
SURJIT KAUR (SINCE DECEASED) Vs. SUKHDEV SINGH
|
September 17, 2018 |
|
SURJIT KAUR AND OTHERS Vs. BALKAR SINGH AND OTHERS
|
January 19, 2018 |
|
SURJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
April 2, 2018 |
|
SURJIT KAUR AND OTHERS Vs. BALJIT SINGH & OTHERS
|
February 19, 2018 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 22, 2018 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 22, 2018 |
|
SURJIT SINGH Vs. JAY AAR TRADING CO. AND ANOTHER
|
February 2, 2018 |
|
SURJIT SINGH Vs. JAGTAR SINGH THROUGH LRS AND OTHERS
|
February 15, 2018 |
|
SURJIT SINGH Vs. JATINDER SINGH AND ANOTHER
|
February 23, 2018 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2018 |
|
SURMA Vs. SANTRA
|
September 17, 2018 |
|
SURMUKH SINGH @ SONI Vs. STATE OF PUNJAB
|
December 20, 2018 |
|
SURYA PARKASH Vs. STATE OF HARYANA
|
January 9, 2018 |
|
SUSHEELA DEVI AND OTHERS Vs. UNION OF INDIA
|
August 20, 2018 |
|
SUSHIL KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 10, 2018 |
|
SUSHIL KUMAR Vs. MAHINDER ARORA AND OTHERS
|
August 9, 2018 |
|
SUSHIL KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
January 12, 2018 |
|
SUSHIL KUMAR(NOW DECEASED) THROUGH LRS Vs. INDERJIT KOHLI AND OTHERS
|
November 16, 2018 |
|
SUSHIL MEHTA Vs. STATE OF HARYANA
|
April 17, 2018 |
|
SUSHIL SINGH Vs. NEELAM SHARMA & OTHERS
|
July 24, 2018 |
|
SUSHIL SINGH Vs. PARVEEN KUMAR & OTHERS
|
July 24, 2018 |
|
SUSHILA AND ANOTHER Vs. BRIJ MOHAN AND OTHERS
|
July 9, 2018 |
|
SUSHILA DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2018 |
|
SUSHILA DEVI Vs. RANDHIR SINGH
|
October 12, 2018 |
|
SUSHILA DEVI AND OTHERS Vs. COMMISSIONER, GURUGRAM DIVISION AND OTHERS
|
March 9, 2018 |
|
SUSHMA Vs. OM PARKASH DAHIYA
|
May 25, 2018 |
|
SUSHMA KUMARI Vs. STATE OF HARYANA
|
November 21, 2018 |
|
SUSHMA MALIK Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
SWAMI MANGLA NAND GIRI Vs. SANJAY GIRI & OTHERS
|
February 16, 2018 |
|
SWARAJ ENGINES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
April 30, 2018 |
|
SWARAJ MAZDA LTD Vs. VIJAY PAL ADHANA
|
December 17, 2018 |
|
SWARAN KAUR Vs. STATE OF HARYANA
|
December 13, 2018 |
|
SWARAN KAUR AND OTHERS Vs. BALBIR SINGH ALIAS BIRI & OTHERS
|
February 26, 2018 |
|
SWARAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 12, 2018 |
|
SWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2018 |
|
SWARAN SINGH & OTHERS Vs. TEHSILDAR
|
February 16, 2018 |
|
SWARANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 2018 |
|
SWARANJIT KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 19, 2018 |
|
SWARN KANTA Vs. NIRMAL KUMAR AND OTHERS
|
July 11, 2018 |
|
SWARN SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2018 |
|
SWATI GUPTA AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
|
September 28, 2018 |
|
SWINDER SINGH @ SONU @ SURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 1, 2018 |
|
SYNOKEN PHARMACEUTICALS LIMITED Vs. HARYANA MEDICAL SERVICES CORPORATION LIMITED
|
February 1, 2018 |
|
T.I.E.R INFRASTRUCTURE PVT. LTD Vs. BRAHM DUTT SHARMA
|
December 7, 2018 |
|
TAJ INDER PAL Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 21, 2018 |
|
TAJBIR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
March 28, 2018 |
|
TAJINDER KAUR AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
May 9, 2018 |
|
TAJINDER SINGH Vs. U T
|
January 22, 2018 |
|
TAJINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 2018 |
|
TANISH STEELS Vs. STATE OF PUNJAB
|
December 11, 2018 |
|
TANU SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
April 5, 2018 |
|
TANVIR SINGH BAL AND OTHERS Vs. SURINDER KAUR AND OTHERS
|
December 18, 2018 |
|
TAQDIR Vs. STATE OF HARYANA
|
July 30, 2018 |
|
TARA CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2018 |
|
TARA CHAND UPPAL Vs. STATE OF PUNJAB
|
August 28, 2018 |
|
TARA DEVI AND ANOTHER Vs. MANOJ & OTHERS
|
February 7, 2018 |
|
TARA RANI Vs. STATE OF HARYANA AND OTHERS
|
August 6, 2018 |
|
TARA SINGH Vs. AJMER KAUR
|
September 10, 2018 |
|
TARA SINGH Vs. R S KANWAR
|
July 24, 2018 |
|
TARANBIR SINGH Vs. GENERAL MANAGER
|
July 18, 2018 |
|
TARAWATI YADAV Vs. LT COL (RETD ) DR MOHINDER KUMAR YADAV AND ANOTHER
|
February 8, 2018 |
|
TARLOCHAN SINGH SHERGILL Vs. NEENA
|
December 11, 2018 |
|
TARLOK CHAND Vs. KAILASH CHANDER
|
August 23, 2018 |
|
TARLOK SINGH Vs. KIRPAL SINGH (DECEASED) THROUGH HIS LRS
|
January 17, 2018 |
|
TARLOK SINGH Vs. BALDEV SINGH AND ORS.
|
December 11, 2018 |
|
TARLOK SINGH @ MANOHAR LAL Vs. STATE OF PUNJAB
|
February 14, 2018 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
April 21, 2018 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
March 28, 2018 |
|
TARSEM SINGH AND ANOTHER Vs. JARNAIL SINGH AND OTHERS
|
February 26, 2018 |
|
TARUN GOYAL Vs. STATE OF PUNJAB & ORS.
|
February 14, 2018 |
|
TARUN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. SANTOSH AND OTHERS
|
May 29, 2018 |
|
TEACHERS ASSOCIATION OF CENTRAL UNIVERSITY OF PUNJAB (REGD ) Vs. CENTRAL UNIVERSITY OF PUNJAB AND OTHERS
|
September 17, 2018 |
|
TEHAL SINGH Vs. UNION TERRITORY
|
August 2, 2018 |
|
TEJ SINGH & ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2018 |
|
TEJINDER SINGH AND OTHERS Vs. HARMEET SINGH
|
January 18, 2018 |
|
TEJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
April 17, 2018 |
|
TEJINDER SINGH MIDDUKHERA Vs. STATE OF PUNJAB AND ORS.
|
December 20, 2018 |
|
TEK BAHADUR SINGH Vs. BHARPUR KAUR
|
November 20, 2018 |
|
TEK BAHADUR SINGH AND OTHERS Vs. SUKHDEV SINGH AND OTHERS
|
May 24, 2018 |
|
TEK RAM Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
February 22, 2018 |
|
TELU RAM Vs. HANS RAJ AND OTHERS
|
July 3, 2018 |
|
THE MANAGEMENT OF KHARGA CANTEEN AMBALA CANTT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 15, 2018 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. DEEPAK CHIBBER AND ANOTHER
|
February 17, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. OMPATI AND OTHERS
|
February 15, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED, CHANDIGARH Vs. PALVINDER KAUR AND OTHERS
|
February 2, 2018 |
|
THE STATE OF PUNJAB AND OTHERS Vs. RAJINDER KUMAR
|
March 12, 2018 |
|
THE XEN / P . W . D . ( B & R ) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 15, 2018 |
|
TILAK RAJ Vs. NEMI CHAND (SINCE DECEASED) THROUGH HIS LRS
|
March 22, 2018 |
|
TIRATH RAM NARESH KUMAR BKO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS
|
February 22, 2018 |
|
TOP BAHDUR THAPA Vs. MAYA DEVI
|
November 13, 2018 |
|
TOTA RAM Vs. XPRO INDIA LIMITED
|
December 21, 2018 |
|
TRIPT RAJINDER SINGH BAJWA Vs. CHANDER BHUSHAN SINGH
|
November 19, 2018 |
|
TRIPTA AGNIHOTRI AND OTHERS Vs. SUMAN AGNIHOTRI AND OTHERS
|
March 9, 2018 |
|
U H B V N AND ANOTHER Vs. VIJAY KUMAR
|
July 19, 2018 |
|
U V ASSESTS RECONSTRUCTION CO LTD Vs. PASHUPATI HARYANA WOOLAN LTD
|
March 1, 2018 |
|
UDAY GOEL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 23, 2018 |
|
UDHI Vs. SHIV SINGH @ SARWAN SINGH AND OTHERS
|
January 23, 2018 |
|
UJJAGAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2018 |
|
UMED SINGH Vs. SHYAM SINGH AND ORS.
|
October 17, 2018 |
|
UMESH KUMAR Vs. BHULLE AND OTHERS
|
March 26, 2018 |
|
UMESH KUMAR BHUKER Vs. STATE OF HARYANA AND ANOTHER
|
June 1, 2018 |
|
UNION BANK OF INDIA AND ANR Vs. OM PARKASH KHURANA
|
May 24, 2018 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 23, 2018 |
|
UNION OF INDIA Vs. AMIT SOOD AND OTHERS
|
August 2, 2018 |
|
UNION OF INDIA Vs. BRANCH SECRETARY
|
August 8, 2018 |
|
UNION OF INDIA Vs. NEELAM AGGARWAL
|
October 22, 2018 |
|
UNION OF INDIA Vs. MITHILESH KUMAR JHA & OTHERS
|
May 14, 2018 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
November 22, 2018 |
|
UNION OF INDIA AND OTHERS Vs. MOHAN LAL GUPTA AND ANOTHER
|
January 17, 2018 |
|
UNITED INDIA INS CO LTD Vs. KULDIP KAUR & ORS
|
June 1, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. DEEP CHAND AND OTHERS
|
May 29, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. LAXMI DEVI & ORS
|
April 17, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. PARAMJIT KAUR & ORS
|
April 27, 2018 |
|
UNITED INDIA INSURANCE CO. LTD Vs. MEERA
|
November 26, 2018 |
|
UNITED INDIA INSURANCE COMPANY Vs. HARJIT KAUR AND ANOTHER
|
November 2, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NACHHATTAR KAUR AND OTHERS
|
February 2, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUBHASH AND ANOTHER
|
February 14, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KESAR DEVI AND OTHERS
|
August 14, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SANTOSH AND OTHERS
|
May 2, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED AND OTHERS Vs. PERMANENT LOK ADALAT, FATEHABAD AND ANOTHER
|
February 9, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, CHANDIGARH Vs. PARSIN KAUR & OTHERS
|
January 29, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. RUPINDER KAUR
|
December 19, 2018 |
|
UP STATE ROAD TRANSPORT CORPORATION Vs. BALA AND OTHERS
|
August 17, 2018 |
|
UPKAR HANS ALIAS VICKY Vs. STATE OF PUNJAB
|
October 30, 2018 |
|
USHA & OTHERS Vs. MUKERIAN & OTHERS
|
October 1, 2018 |
|
USHA DEVI Vs. PARMOD KUMAR & OTHERS
|
February 19, 2018 |
|
USHA DEVI AND OTHERS Vs. MANAGING DIRECTOR
|
July 4, 2018 |
|
USHA GUPTA Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2018 |
|
USHA RANI Vs. STATE OF HARYANA AND ORS.
|
November 13, 2018 |
|
USHA RANI @ PUNAM @ USHA KUMARI Vs. RAMA RANI BHALLA THROUGH LRS AND OTHERS
|
March 6, 2018 |
|
UTTAR HARYANA BIJLI VITARAN NIGAM LTD AND ANOTHER Vs. RAVINDER CHAUDHARY
|
February 20, 2018 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. THE PRESIDING OFFICER
|
November 29, 2018 |
|
V P SHARMA Vs. MANU KHANNA
|
May 24, 2018 |
|
VAISH COLLEGE OF ENGINEERING Vs. PRESIDING OFFICER
|
October 3, 2018 |
|
VANDANA SHUKLA Vs. HARISH SETHI AND OTHERS
|
March 26, 2018 |
|
VANITA VASHISTH Vs. STATE OF HARYANA AND OTHERS
|
October 17, 2018 |
|
VARIND JAIN Vs. SATINDER SINGH CHADHA
|
December 10, 2018 |
|
VARINDER AGRO CHEMICALS LIMITED & ANOTHER Vs. STATE OF HARYANA
|
July 30, 2018 |
|
VARINDER KUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
April 3, 2018 |
|
VARINDER KUMAR SAINI Vs. RAM LUBHAYA AND OTHERS
|
January 19, 2018 |
|
VARINDER PALL SINGH WALIA Vs. SATPAL SINGH
|
October 1, 2018 |
|
VARINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 2, 2018 |
|
VARINDER SINGH @ VICKY Vs. STATE OF HARYANA AND ORS
|
June 15, 2018 |
|
VARSHA AND OTHERS Vs. RAHISUDDIN AND OTHERS
|
October 5, 2018 |
|
VED PAL Vs. VIJAY PAL AND OTHERS
|
May 14, 2018 |
|
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
|
May 1, 2018 |
|
VED PARKASH Vs. NIRMAL AND ASSOCIATES
|
November 21, 2018 |
|
VED PARKASH AND ORS. Vs. THE DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
November 14, 2018 |
|
VED PARKASH ARYA Vs. MADAN MOHAN SINGH
|
December 6, 2018 |
|
VEENA Vs. SUDHARKAR AND OTHERS
|
May 1, 2018 |
|
VEENA TALWAR AND OTHERS Vs. HARKESH AND ANOTHER
|
November 16, 2018 |
|
VEERPAL Vs. STATE OF PUNJAB AND OTHERS
|
April 24, 2018 |
|
VICKY Vs. STATE OF PUNJAB
|
January 23, 2018 |
|
VICKY Vs. STATE OF HARYANA
|
January 11, 2018 |
|
VIDHANAND Vs. ROHTASH AND ANOTHER
|
February 20, 2018 |
|
VIDYA DEVI AND OTHERS Vs. SUDESH KUMAR AND OTHERS
|
October 6, 2018 |
|
VIDYA SAGAR ALIAS VIDHYA SAGAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
May 7, 2018 |
|
VIDYANAND Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2018 |
|
VIJAY BHUSHAN BHARDWAJ Vs. STATE OF HARYANA AND ANOTHER
|
October 29, 2018 |
|
VIJAY KUMAR Vs. CHARANJIT SINGH AND OTHERS
|
October 12, 2018 |
|
VIJAY KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
April 24, 2018 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 27, 2018 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
May 25, 2018 |
|
VIJAY KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
December 20, 2018 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 2018 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
April 30, 2018 |
|
VIJAY KUMAR MALHOTRA AND ANOTHER Vs. POONAM
|
April 23, 2018 |
|
VIJAY KUMAR SHARMA Vs. BHARAT SOMASTAMB AND OTHERS
|
November 29, 2018 |
|
VIJAY MAHAJAN @ VIJAY KUMAR GUPTA & ANR Vs. AMRIT SAGAR PURI
|
January 17, 2018 |
|
VIJAY MODEL SCHOOL, MANAGING COMMITTEE Vs. COMMISSIONER-CUM-SECRETARY, TOWN & COUNTRY PLANNING
|
January 29, 2018 |
|
VIJAY PAL Vs. VED PARAKASH AND ANOTHER
|
January 24, 2018 |
|
VIJAY PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
VIJAY SEHGAL Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2018 |
|
VIJENDER SINGH @ SONA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 2018 |
|
VIKAS Vs. STATE OF HARYANA
|
January 11, 2018 |
|
VIKAS AND OTHERS Vs. USHA RANI AND ANOTHER
|
April 17, 2018 |
|
VIKAS BARALA Vs. UNION TERRITORY, CHANDIGARH
|
January 11, 2018 |
|
VIKAS CHAUHAN Vs. STATE OF HARYANA
|
December 1, 2018 |
|
VIKAS GARG Vs. STATE OF PUNJAB
|
August 9, 2018 |
|
VIKAS GOYAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2018 |
|
VIKAS GUPTA Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2018 |
|
VIKAS JAIN Vs. ROHTAK WHOLESALE CLOTH MERCHANT ASSOCIATION AND OTHERS
|
December 18, 2018 |
|
VIKASH Vs. SANGEETA AND ANOTHER
|
April 2, 2018 |
|
VIKRAM Vs. STATE OF HARYANA
|
August 1, 2018 |
|
VIKRAM SINGH @ VICKY Vs. STATE OF HARYANA
|
January 10, 2018 |
|
VIKRAMJIT SINGH @ BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
January 11, 2018 |
|
VIMAL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2018 |
|
VIMALJIT SINGH Vs. DISTRICT MAGISTRATE, SAS NAGAR, MOHALI AND OTHERS
|
August 6, 2018 |
|
VIMLESH DEVI Vs. SUB DIVISIONAL OFFICER
|
November 2, 2018 |
|
VIMMY @ ANJU AGGARWAL Vs. STATE OF PUNJAB
|
August 24, 2018 |
|
VINAY BHUSHAN JHAMB AND OTHERS Vs. PRITAM SINGH (DECEASED) THROUGH LRS
|
February 6, 2018 |
|
VINAY DHULL Vs. STATE OF HARYANA AND ANOTHER
|
August 18, 2018 |
|
VINAY KUMAR Vs. STATE OF HARYANA
|
November 26, 2018 |
|
VINAY KUMAR Vs. PREETI
|
December 18, 2018 |
|
VINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
April 21, 2018 |
|
VINOD Vs. STATE OF HARYANA
|
November 29, 2018 |
|
VINOD GARG Vs. ASSISTANT DIRECTOR
|
July 19, 2018 |
|
VINOD KUMAR Vs. DAVINDER SINGH
|
October 29, 2018 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
December 19, 2018 |
|
VINOD KUMAR Vs. SURINDER KUMAR
|
November 14, 2018 |
|
VINOD KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 2018 |
|
VINOD KUMAR AND ANOTHER Vs. RADHEY SHAM AND OTHERS
|
February 1, 2018 |
|
VINOD KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2018 |
|
VINOD KUMAR DATTA Vs. STATE OF HARYANA AND ANOTHER
|
July 4, 2018 |
|
VINOD KUMAR JHA Vs. ORIENT CRAFT LIMITED AND ANOTHER
|
July 12, 2018 |
|
VIPINDER PAL SINGH SIDHU AND OTHERS Vs. JASHANJEET KAUR
|
August 2, 2018 |
|
VIPINJOT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 22, 2018 |
|
VIRENDER Vs. STATE OF PUNJAB
|
January 25, 2018 |
|
VIRENDER SINGH & OTHERS Vs. STATE OF HARYANA
|
July 4, 2018 |
|
VIRENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 20, 2018 |
|
VIRENDER SINGH AND OTHERS Vs. KANWAR SINGH AND OTHERS
|
May 22, 2018 |
|
VIRENDER SINGH DAHIYA Vs. COMMISSIONER AND SECRETARY AND ANOTHER
|
March 12, 2018 |
|
VIRPAL KAUR Vs. TARLOCHAN SINGH AND ANOTHER
|
July 5, 2018 |
|
VIRPAL KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 5, 2018 |
|
VISHAL @ MONU AND ANOTHER Vs. STATE OF HARYANA
|
May 23, 2018 |
|
VISHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2018 |
|
VISHAL JANGOTRA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 10, 2018 |
|
VISHAL MOHINDRA Vs. VANITA
|
February 7, 2018 |
|
VISHAVDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 26, 2018 |
|
VISHNU STEELS & ANR Vs. UNION BANK OF INDIA & ORS
|
January 29, 2018 |
|
VISHPAL Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2018 |
|
VISHVAJEET SHARMA Vs. STATE OF PUNJAB
|
January 5, 2018 |
|
VISHWA BHUSHAN BHARTI Vs. DISTRICT MAGISTRATE, UNION TERRITORY, CHANDIGARH AND ANOTHER
|
January 30, 2018 |
|
VISHWA MITTAR NAYYAR AND ANOTHER Vs. AVINASH CHANDER NAYYAR (DECEASED THROUGH LRS) AND OTHERS
|
February 16, 2018 |
|
VISHWANATH JHA Vs. STATE OF HARYANA AND ANOTHER
|
May 29, 2018 |
|
VIVEK JINDAL Vs. STATE OF PUNJAB
|
May 10, 2018 |
|
WAHID SANDHAR SUGARS LTD Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
January 24, 2018 |
|
WALAITI RAM Vs. BHUSHAN ALIAS KULBHUSHAN AND OTHERS
|
April 24, 2018 |
|
WASAWA SINGH Vs. SURINDER KUMAR SHARMA
|
May 2, 2018 |
|
WAZIR SINGH Vs. AVTAR SINGH AND OTHERS
|
March 7, 2018 |
|
WAZIR SINGH ALIAS GHULLI Vs. STATE OF PUNJAB
|
September 17, 2018 |
|
WHITE WATER FOODS (P) LIMITED & ORS Vs. DIRECTORATE OF ENFORCEMENT, MUMBAI
|
March 27, 2018 |
|
WILLIAM SCOTT PINCKNEY Vs. UNION TERRITORY OF CHANDIGARH
|
October 30, 2018 |
|
WILLIAM SINGH SANDHU Vs. SUKHWANT SINGH
|
November 20, 2018 |
|
YAD RAM Vs. STATE OF HARYANA & OTHERS
|
August 8, 2018 |
|
YADWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 29, 2018 |
|
YASH PAL AND OTHERS Vs. GRAM PANCHAYAT RAJHERI, YAMUNA NAGAR AND OTHERS
|
February 27, 2018 |
|
YASHPAUL SINGH Vs. STATE OF PUNJAB
|
August 27, 2018 |
|
YASHWANTI DEVI & ORS Vs. STATE OF HARYANA
|
January 17, 2018 |
|
YATESH AND OTHERS Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ANOTHER
|
February 26, 2018 |
|
YOGENDRA KAUSHIK Vs. STATE OF HARYANA AND ORS.
|
November 30, 2018 |
|
YOGESH KUMAR Vs. NEETU AND OTHERS
|
February 14, 2018 |
|
YOGESH MITTAL Vs. STATE OF HARYANA AND ANOTHER
|
July 2, 2018 |
|
YOGESH MOHAN MEHRA Vs. STATE INFORMATION COMMISSIONER AND ANOTHER
|
March 12, 2018 |
|
YOGESH TYAGI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2018 |
|
YUNUS Vs. STATE OF HARYANA & OTHERS
|
February 16, 2018 |
|
YUSUF @ ISUB Vs. STATE OF HARYANA
|
December 10, 2018 |
|
ZARI BAI Vs. SONIA AND OTHERS
|
February 15, 2018 |
|
ZILE SINGH Vs. DEVA SINGH
|
May 8, 2018 |
|
ZILE SINGH (DECEASED) THROUGH HIS LRS Vs. LICHMI AND OTHERS
|
April 5, 2018 |
|
ZILE SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2018 |
|
ZONI JAIN Vs. STATE OF PUNJAB
|
December 7, 2018 |
|
ZORA SINGH AND OTHERS Vs. DHARAM SINGH @ LEELA
|
July 24, 2018 |
LOGIN