|
A B MOTORS PRIVATE LTD Vs. COMMISSIONER, EMPLOYEES COMPENSATION
|
February 12, 2015 |
|
A G ENTERPRISES Vs. PUNJAB STATE AND OTHERS
|
July 9, 2015 |
|
A N KAPOOR (JANITORS) PVT LTD Vs. PGIMER, CHANDIGARH AND OTHERS
|
September 4, 2015 |
|
A.K. GOEL Vs. HARJEET KAUR AND ORS.
|
January 21, 2015 |
|
A.K. RANA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 27, 2015 |
|
A.P.S. SHERGIL AND ORS. Vs. KULDIP SINGH AND ORS.
|
September 3, 2015 |
|
A2Z POWERCOM PVT LTD AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2015 |
|
AADAR SINGH Vs. BASSIARK TRADING CO.
|
July 20, 2015 |
|
AAR COMPUTER SOLUTION Vs. KARNAIL SINGH
|
May 8, 2015 |
|
AARTI GUPTA Vs. RAVI GUPTA
|
May 13, 2015 |
|
AAS MOHAMMAD @ ASHU Vs. STATE OF HARYANA
|
September 10, 2015 |
|
AASTHA EDUCATIONAL & CHARITABLE TRUST (REGD ) Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
July 13, 2015 |
|
AB BUILDERS AND ANOTHER Vs. RAJU CONSTRUCTION THROUGH ITS PROPRIETOR RAJ KUMAR
|
April 23, 2015 |
|
AB SUGARS LTD. Vs. STATE OF PUNJAB AND ORS.
|
July 15, 2015 |
|
ABDUL AZIZ AND ORS. Vs. NOOR MOHD. AND ORS.
|
August 5, 2015 |
|
ABDUL LATIFF Vs. STATE OF PUNJAB
|
July 2, 2015 |
|
ABHAY SINGH Vs. RAMESHWAR AND OTHERS
|
August 18, 2015 |
|
ABHEY RAM Vs. PARVEEN
|
March 2, 2015 |
|
ABHIMANYU AMBAWTA Vs. STATE OF HARYANA
|
May 11, 2015 |
|
ABHIMANYU AMBAWTA Vs. STATE OF HARYANA AND ORS.
|
August 19, 2015 |
|
ABHIMANYU AND ORS. Vs. STATE OF HARYANA
|
March 4, 2015 |
|
ABHIMANYU SON OF SH GULAB SINGH Vs. CBSE
|
February 24, 2015 |
|
ABHINANDAN JAIN Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
July 2, 2015 |
|
ABHINAV BANSAL Vs. STATE OF HARYANA AND ANOTHER
|
March 20, 2015 |
|
ABHINAV KEJRIWAL Vs. JAGMOHAN KEJRIWAL AND ORS.
|
July 23, 2015 |
|
ABHISHEK CHAUDHARY Vs. PUNJAB ENGINEERING COLLEGE AND OTHERS
|
July 22, 2015 |
|
ABHISHEK GUPTA Vs. JYOTI GUPTA
|
July 21, 2015 |
|
ABHISHEK KUMAR @ CHHOTU Vs. STATE OF HARYANA
|
August 20, 2015 |
|
ABHISHEK KUMAR ARORA Vs. STATE OF PUNJAB AND ORS.
|
January 16, 2015 |
|
ABHISHEK SHARMA Vs. SHWETA SHARMA AND ORS.
|
April 24, 2015 |
|
ACCLIPSE INDIA PVT LTD AND ORS Vs. WOLTERS KULWER (INDIA) PVT LTD
|
July 7, 2015 |
|
ACHHAR CHAND Vs. HARI KISHAN AND ORS.
|
July 7, 2015 |
|
ADAMEX SA Vs. EVERGREEN INTERNATIONAL LIMITED
|
September 8, 2015 |
|
ADARSH KUMAR Vs. GURPARTAP SINGH
|
April 20, 2015 |
|
ADHI RAM THAKUR Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
ADITI SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2015 |
|
ADITYA AND ORS. Vs. STATE OF HARYANA
|
May 19, 2015 |
|
ADVANCED INSTITUTE OF PHARMACY Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
April 13, 2015 |
|
AFJAL Vs. MOHD ASLAM
|
January 27, 2015 |
|
AGGARWAL TRADERS Vs. OSWAL PREMIUM SYNTHETICS PVT LTD
|
May 5, 2015 |
|
AGILENT TECHNOLOGIES (INTERNATIONAL) PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, GURGAON
|
July 2, 2015 |
|
AGRIMA LAILER Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
AGROHA VIKAS TRUST AGROHA DHAM Vs. STATE OF HARYANA AND OTHERS
|
August 25, 2015 |
|
AGROS IMPEX (I) PVT. LTD. AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 9, 2015 |
|
AGYA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2015 |
|
AHBAAB SINGH GREWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 27, 2015 |
|
AHIRWAL SEWA TRUST Vs. T.C. GUPTA AND ORS.
|
May 4, 2015 |
|
AHLUWALIA & ASSOCIATES, ARCHITECTURAL & STRUCTURAL CONSULTANTS Vs. BABA TELE SYSTEM PRIVATE LIMITED AND ANOTHER
|
November 29, 2015 |
|
AIMING HIGH INFRASTRUCTURE Vs. SHARWAN KUMAR JUNEJA
|
January 19, 2015 |
|
AJAIB SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL MANSA AND ORS.
|
September 7, 2015 |
|
AJAIB SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2015 |
|
AJAIB SINGH Vs. VIJAY KUMAR
|
March 27, 2015 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
AJAIB SINGH @ KALA Vs. STATE OF PUNJAB
|
September 18, 2015 |
|
AJAIB SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2015 |
|
AJAIB SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
AJANTA SOYA LIMITED AND ORS. Vs. T.R. MISHRA AND ORS.
|
September 4, 2015 |
|
AJAY Vs. SURINDER
|
February 12, 2015 |
|
AJAY @ AJJU Vs. STATE OF HARYANA & ANR
|
July 30, 2015 |
|
AJAY BANSAL Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
AJAY ENTERPRISES (P.) LTD. Vs. STATE OF HARYANA AND ORS.
|
November 2, 2015 |
|
AJAY KANWAR Vs. SH BRAHM DARSHAN SINGH
|
July 30, 2015 |
|
AJAY KAPUR Vs. STATE OF HARYANA & OTHERS
|
December 15, 2015 |
|
AJAY KUMAR Vs. POST GRADUATE INSTITUTE OF MEDICAL
EDUCATION & RESEARCH AND OTHERS
|
November 19, 2015 |
|
AJAY KUMAR Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
April 9, 2015 |
|
AJAY KUMAR Vs. VEENA DEVI
|
March 13, 2015 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
February 27, 2015 |
|
AJAY KUMAR Vs. ANITA
|
August 6, 2015 |
|
AJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2015 |
|
AJAY KUMAR & ANOTHER Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
AJAY KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 19, 2015 |
|
AJAY KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 11, 2015 |
|
AJAY KUMAR GUPTA Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
April 29, 2015 |
|
AJAY KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 18, 2015 |
|
AJAY KUMAR KHANNA Vs. UNION OF INDIA
|
April 23, 2015 |
|
AJAY KUMAR SANDHU Vs. STATE OF HARYANA
|
September 11, 2015 |
|
AJAY PAL SINGH Vs. COMMISSIONER OF INCOME TAX II
|
August 31, 2015 |
|
AJAY PAL SINGH AND ORS. Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
|
August 3, 2015 |
|
AJAY PARTAP SINGH Vs. GURDIAL SINGH AND ORS.
|
May 13, 2015 |
|
AJAY PARTAP SINGH Vs. UNION OF INDIA AND OTHERS
|
October 5, 2015 |
|
AJAY THAKUR Vs. PRESIDING OFFICER, INDUSTRIAL
|
December 14, 2015 |
|
AJAYVIR SINGH AND ORS. Vs. STATE OF HARYANA
|
February 23, 2015 |
|
AJEET KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2015 |
|
AJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2015 |
|
AJINDERPAL SINGH Vs. RAJIV KUMAR
|
January 12, 2015 |
|
AJIT KUMAR Vs. MANJINDER PAL SINGH
|
August 5, 2015 |
|
AJIT PAL SINGH TIWANA Vs. STATE OF PUNJAB AND ORS.
|
September 1, 2015 |
|
AJIT SANGHERA Vs. UNION OF INDIA AND OTHERS
|
February 23, 2015 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
December 22, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
November 19, 2015 |
|
AJIT SINGH Vs. DIVISIONAL FOREST OFFICER AND ANOTHER
|
November 19, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
August 11, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
AJIT SINGH Vs. CHARAN SINGH
|
February 21, 2015 |
|
AJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
|
May 11, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
AJIT SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
|
January 27, 2015 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
October 6, 2015 |
|
AJIT SINGH Vs. LABH KAUR AND ORS.
|
March 18, 2015 |
|
AJIT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 21, 2015 |
|
AJITPAL SINGH @ JEETA Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
AJMER SINGH Vs. GURDIAL SINGH
|
September 18, 2015 |
|
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 21, 2015 |
|
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
AJMER SINGH AND ORS. Vs. STATE OF HARYANA
|
November 27, 2015 |
|
AJMER SINGH AND OTHERS Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB AND ANR.
|
January 8, 2015 |
|
AKASH AND ANOTHER Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
AKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 26, 2015 |
|
AKASH ENGINEERS Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2015 |
|
AKASHDEEP SINGH Vs. HARJINDER SINGH AND ORS.
|
January 29, 2015 |
|
AKASHDEEP SINGLA Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
AKHIL SAHNI Vs. STATE OF PUNJAB
|
February 16, 2015 |
|
AKRAM KHAN Vs. STATE OF PUNJAB
|
July 13, 2015 |
|
AKRITI GLOBAL TRADERS LTD. Vs. STATE OF HARYANA AND ORS.
|
November 6, 2015 |
|
AKSHAY BANSAL Vs. KAMARPAL SINGH
|
October 7, 2015 |
|
AKSHIT JINDAL Vs. UNION OF INDIA AND OTHERS
|
August 10, 2015 |
|
AL-FALAH UNIVERSITY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 15, 2015 |
|
ALBEL SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 1, 2015 |
|
ALEXANDRA SCHOOL Vs. COMMISSIONER OF INCOME TAX-II
|
July 30, 2015 |
|
ALI MOHD Vs. KABIR AND OTHERS
|
September 14, 2015 |
|
ALKA Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
November 2, 2015 |
|
ALKA KHANNA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 21, 2015 |
|
ALKA KHURANA Vs. IMPROVEMENT TRUST, BHIWANI & ORS
|
October 14, 2015 |
|
ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA AND ORS.
|
April 20, 2015 |
|
ALLAUDIN Vs. STATE OF HARYANA
|
January 14, 2015 |
|
ALLAUDIN AND ANOTHER Vs. STATE OF HARYANA
|
August 5, 2015 |
|
ALLIANCE HEALTH SERVICES Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
AMAN Vs. STATE OF HARYANA
|
January 20, 2015 |
|
AMAN KAUR Vs. GURMEET KAUR
|
April 22, 2015 |
|
AMAN KUMAR Vs. STATE OF HARYANA
|
April 1, 2015 |
|
AMAN KUMAR AND PAWAN KUMAR Vs. STATE OF U.T. CHANDIGARH
|
February 11, 2015 |
|
AMAN OIL AND COMPANY Vs. UNION OF INDIA AND ORS.
|
May 13, 2015 |
|
AMAN RANJIT SINGH Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
AMAN ROHELLA AND ORS. Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
May 6, 2015 |
|
AMAN SHARMA ALIAS AMAN RANI Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2015 |
|
AMANDEEP Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 10, 2015 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
August 10, 2015 |
|
AMANDEEP KAUR Vs. ISHWAR SINGH
|
April 6, 2015 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
March 10, 2015 |
|
AMANDEEP RICE MILL GRAM UDYOG SAMITI Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
February 23, 2015 |
|
AMANDEEP SHARMA AND ORS. Vs. SHWETA SHARMA PATHAK
|
February 6, 2015 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2015 |
|
AMANDEEP SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,
AMRITSAR
|
April 21, 2015 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
AMANDEEP SINGH @ ASSA Vs. STATE OF PUNJAB
|
April 27, 2015 |
|
AMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 2015 |
|
AMANDIP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2015 |
|
AMANPREET KAUR Vs. JASHANPREET KAUR AND OTHERS
|
July 16, 2015 |
|
AMANPREET KAUR ALIAS GEJO Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
AMANPREET SINGH Vs. UNION OF INDIA & OTHERS
|
September 2, 2015 |
|
AMAR BUILDERS Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
AMAR NATH Vs. STATE OF PUNJAB AND OTHERS
|
December 22, 2015 |
|
AMAR SINGH Vs. AMARJIT SINGH
|
February 23, 2015 |
|
AMAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 23, 2015 |
|
AMAR SINGH Vs. LAKHVIR SINGH
|
December 24, 2015 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
November 5, 2015 |
|
AMAR SINGH Vs. COLLECTOR, YAMUNANAGAR AND OTHERS
|
February 2, 2015 |
|
AMAR SINGH & OTHERS Vs. STATE OF PUNJAB
|
November 17, 2015 |
|
AMAR SINGH AND ORS. Vs. RAMCHANDER AND ORS.
|
August 3, 2015 |
|
AMAR TRADERS AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS.
|
March 27, 2015 |
|
AMARDEEP CHAUDHARY Vs. STATE OF HARYANA AND ORS.
|
December 8, 2015 |
|
AMARJEET EDUCATION SOCIETY Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
AMARJEET KAUR Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
|
AMARJEET KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
October 30, 2015 |
|
AMARJEET PAUL Vs. SIMMI
|
April 22, 2015 |
|
AMARJEET SINGH Vs. HARBHAJAN KAUR
|
February 26, 2015 |
|
AMARJEET SINGH Vs. RAMESH KUMAR
|
February 19, 2015 |
|
AMARJEET SINGH Vs. MANJIT SINGH
|
February 18, 2015 |
|
AMARJEET SINGH @ RAJU Vs. STATE OF HARYANA
|
July 17, 2015 |
|
AMARJEET SINGH BHATIA Vs. STATE OF HARYANA AND ORS.
|
August 5, 2015 |
|
AMARJIT Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
AMARJIT GUPTA Vs. STATE OF PUNJAB AND ORS.
|
April 1, 2015 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
AMARJIT KAUR Vs. HARPAL SINGH
|
May 18, 2015 |
|
AMARJIT KAUR Vs. CHANDI RAM
|
January 21, 2015 |
|
AMARJIT KAUR Vs. SEWA SINGH
|
April 24, 2015 |
|
AMARJIT KAUR Vs. THE STATE OF PUNJAB
|
May 6, 2015 |
|
AMARJIT KAUR Vs. KULDIP SINGH AND ANOTHER
|
July 3, 2015 |
|
AMARJIT KAUR AND ORS. Vs. RUPPU FINANCE AND LEASING LTD. AND ORS.
|
October 7, 2015 |
|
AMARJIT KAUR AND OTHERS Vs. MOHINDER SINGH AND OTHERS
|
July 17, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
August 4, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 19, 2015 |
|
AMARJIT SINGH Vs. JAGJIT SINGH
|
December 1, 2015 |
|
AMARJIT SINGH Vs. K.D. SHARMA & SONS
|
February 6, 2015 |
|
AMARJIT SINGH Vs. GARMEET KAUR
|
August 13, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 8, 2015 |
|
AMARJIT SINGH Vs. PUNJAB MANDI BOARD
|
February 23, 2015 |
|
AMARJIT SINGH Vs. PUSHPA DEVI
|
August 10, 2015 |
|
AMARJIT SINGH Vs. THE STATE OF PUNJAB
|
February 11, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 7, 2015 |
|
AMARJIT SINGH Vs. SIMARJIT KAUR
|
October 20, 2015 |
|
AMARJIT SINGH Vs. SARABJIT KAUR AND ORS.
|
July 23, 2015 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
AMARJIT SINGH @ BABBU Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
AMARJIT SINGH AND ORS. Vs. RAM KUMAR AND ORS.
|
February 13, 2015 |
|
AMARJIT SINGH AND OTHER Vs. SUB-DIVISIONAL MAGISTRATE-CUM-CHIEF RETURNING OFFICER AND OTHERS
|
January 21, 2015 |
|
AMARJIT SINGH PRADESI Vs. GURDIAL SINGH PARDESI
|
July 28, 2015 |
|
AMARJIT SINGH SAINI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 14, 2015 |
|
AMARPAL KAUR Vs. HARBANT RAI
|
August 10, 2015 |
|
AMBA POULTRY FARM Vs. JAGDISH PUNIA, AUTHORIZED OFFICER, CENTRAL BANK OF INDIA
|
April 22, 2015 |
|
AMBIKA KAUL AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
May 21, 2015 |
|
AMBRISH JAIN & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
October 1, 2015 |
|
AMBUJA CEMENT LIMITED Vs. STATE OF PUNJAB AND ORS.
|
September 18, 2015 |
|
AMI CHAND Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
AMI CHAND Vs. URMILA
|
February 18, 2015 |
|
AMI CHAND AND ORS. Vs. STATE OF HARYANA
|
January 13, 2015 |
|
AMI LAL Vs. SHYAM LAL
|
February 4, 2015 |
|
AMI LAL Vs. SINGH RAM AND OTHERS
|
October 8, 2015 |
|
AMIN CHAND Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
September 14, 2015 |
|
AMIR SINGH Vs. STATE OF HARYANA AND ORS.
|
April 23, 2015 |
|
AMIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 27, 2015 |
|
AMIT Vs. STATE OF HARYANA AND ORS.
|
May 19, 2015 |
|
AMIT ARORA Vs. AMIT CHAWLA
|
December 9, 2015 |
|
AMIT ARORA AND ORS. Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ORS.
|
February 13, 2015 |
|
AMIT DODA AND ORS Vs. STATE OF PUNJAB AND ORS.
|
February 2, 2015 |
|
AMIT GUPTA Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2015 |
|
AMIT KANTIWAL AND ORS. Vs. MUKESH MITTAL
|
March 30, 2015 |
|
AMIT KAPOOR Vs. ASHU AND ORS.
|
November 18, 2015 |
|
AMIT KUMAR Vs. PACKING HOUSE
|
February 4, 2015 |
|
AMIT KUMAR Vs. ARJAN SINGH
|
February 23, 2015 |
|
AMIT KUMAR Vs. UNION OF INDIA AND OTHERS
|
December 19, 2015 |
|
AMIT KUMAR Vs. YOGESH ARORA
|
December 3, 2015 |
|
AMIT KUMAR Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
May 5, 2015 |
|
AMIT KUMAR @ MONU Vs. STATE OF HARYANA
|
February 2, 2015 |
|
AMIT KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
AMIT KUMAR SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2015 |
|
AMIT MAHAJAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 3, 2015 |
|
AMIT MANN Vs. STATE OF HARYANA AND ORS.
|
February 5, 2015 |
|
AMIT PAPERS Vs. STATE OF PUNJAB
|
August 20, 2015 |
|
AMIT SACHDEVA Vs. STATE OF PUNJAB
|
November 19, 2015 |
|
AMNA DEVI Vs. COMMISSIONER, WORKMENS COMPENSATION ACT AND ORS.
|
March 25, 2015 |
|
AMOLAK SINGH Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT, SAS NAGAR MOHALI
|
January 21, 2015 |
|
AMRIK SINGH Vs. OM PARKASH
|
January 12, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
AMRIK SINGH Vs. BABLI DEVI
|
February 11, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 4, 2015 |
|
AMRIK SINGH Vs. PARMINDER SINGH
|
December 10, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 7, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
AMRIK SINGH Vs. AJAIB SINGH
|
April 28, 2015 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
AMRIK SINGH Vs. UNION OF INDIA AND ORS.
|
January 8, 2015 |
|
AMRIK SINGH Vs. SUKHWINDER SINGH AND ORS.
|
July 3, 2015 |
|
AMRIK SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 22, 2015 |
|
AMRIK SINGH AND ORS. Vs. UNION TERRITORY, CHANDIGARH
|
October 6, 2015 |
|
AMRIK SINGH AND ORS. Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. AND ORS.
|
May 26, 2015 |
|
AMRIK SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 23, 2015 |
|
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
AMRIK SINGH JEJI ALIAS AMRIK JEJI AND ANOTHER Vs. SURINDERJIT KAUR AND ANOTHER
|
December 14, 2015 |
|
AMRINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 5, 2015 |
|
AMRINDER SINGH Vs. STATE OF PUNJAB
|
September 17, 2015 |
|
AMRINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
AMRINDER SINGH TIWANA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2015 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2015 |
|
AMRIT KAUR Vs. GURPAL NARAD
|
July 3, 2015 |
|
AMRIT KAUR AND ORS. Vs. PRITAM LAL AND ORS.
|
March 31, 2015 |
|
AMRIT LAL AND ORS. Vs. SADHU RAM AND ORS.
|
October 30, 2015 |
|
AMRIT LAL MANGAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 14, 2015 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 15, 2015 |
|
AMRIT PAL SINGH Vs. MAGHAR SINGH AND ANOTHER
|
January 28, 2015 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2015 |
|
AMRIT RICE INDUSTRY Vs. STATE OF HARYANA AND ORS.
|
May 26, 2015 |
|
AMRIT VERSHA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 23, 2015 |
|
AMRITPAL SINGH Vs. STATE OF PUNJAB
|
May 11, 2015 |
|
AMRITPAL SINGH Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
AMRITPAL SINGH @ AMRIT Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
AMRU Vs. STATE OF HARYANA
|
February 25, 2015 |
|
ANAND Vs. U H B V N L
|
February 23, 2015 |
|
ANAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 18, 2015 |
|
ANAND AND ORS. Vs. AJIT DAHIYA
|
February 10, 2015 |
|
ANAND DABAS Vs. STATE OF HARYANA
|
February 6, 2015 |
|
ANAND KISHORE Vs. AMARJIT KAUR
|
January 20, 2015 |
|
ANAND KUMAR Vs. STATE OF HARYANA AND ORS.
|
February 24, 2015 |
|
ANAND PAL Vs. DAFEDAR AND ORS.
|
February 4, 2015 |
|
ANAND SAROOP MALIK & ORS Vs. AKASHDEEP HOUSING DEVELOPMENT FINANCE PVT LTD & ANR
|
November 5, 2015 |
|
ANANT KAUR CHAHAL Vs. A.S. MANN
|
January 19, 2015 |
|
ANANT PAL SINGH Vs. STATE OF HARYANA
|
May 27, 2015 |
|
ANANT RAM Vs. STATE OF HARYANA
|
September 2, 2015 |
|
ANANT RAM Vs. STATE OF HARYANA AND ORS.
|
February 24, 2015 |
|
ANANT RAM SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 2, 2015 |
|
ANANYA THAKUR Vs. ARVIND THAKUR AND ORS
|
September 9, 2015 |
|
ANARI DEVI Vs. STATE OF HARYANA
|
July 6, 2015 |
|
ANG INDUSTRIES LIMITED Vs. PARMOD KUMAR AND ORS.
|
October 19, 2015 |
|
ANGREJ ALI Vs. STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
ANGREJ KAUR Vs. BALWANT SINGH
|
April 6, 2015 |
|
ANGREJ SINGH Vs. SUKHWINDER KAUR
|
September 7, 2015 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
May 18, 2015 |
|
ANGREJ SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 9, 2015 |
|
ANGREZ SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
|
ANIL Vs. STATE OF HARYANA
|
March 11, 2015 |
|
ANIL Vs. STATE OF HARYANA
|
March 2, 2015 |
|
ANIL & OTHERS Vs. STATE OF HARYANA & ANOTHER
|
July 31, 2015 |
|
ANIL AND ORS. Vs. KRISHNA
|
July 28, 2015 |
|
ANIL CHOPRA AND ORS. Vs. AJAY KAPOOR AND ORS.
|
April 29, 2015 |
|
ANIL GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 28, 2015 |
|
ANIL KAPOOR Vs. KAMAL KAPOOR AND OTHERS
|
December 18, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
July 8, 2015 |
|
ANIL KUMAR Vs. BIMLA AND ANOTHER
|
September 9, 2015 |
|
ANIL KUMAR Vs. KANWAL SINGH AND ORS.
|
March 10, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
August 10, 2015 |
|
ANIL KUMAR Vs. GURMEET SINGH
|
September 28, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.
|
November 10, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
September 16, 2015 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
September 10, 2015 |
|
ANIL KUMAR ALIAS SHERU Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
ANIL KUMAR AND ORS. Vs. INDUSIND BANK LIMITED
|
March 2, 2015 |
|
ANIL KUMAR AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
February 9, 2015 |
|
ANIL KUMAR AND ORS. Vs. GURMIT KAUR AND ORS.
|
February 24, 2015 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 16, 2015 |
|
ANIL KUMAR BISHNOI Vs. UNION OF INDIA AND ORS.
|
May 18, 2015 |
|
ANIL KUMAR JAIN Vs. OM PARKASH GUPTA AND ORS.
|
February 4, 2015 |
|
ANIL KUMAR KUNDU Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
March 31, 2015 |
|
ANIL KUMAR MALHOTRA Vs. STATE OF PUNJAB AND ORS.
|
August 19, 2015 |
|
ANIL KUMAR SHARMA Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD AND ORS.
|
May 12, 2015 |
|
ANIL KUMAR SONI Vs. STATE OF PUNJAB
|
February 27, 2015 |
|
ANIL MALHOTRA Vs. CHANDER MALHOTRA AND ORS.
|
August 13, 2015 |
|
ANIL MINHAS AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 23, 2015 |
|
ANIL SAINI Vs. STATE OF HARYANA
|
February 18, 2015 |
|
ANIRUDH BHARATI AND ORS. Vs. THE VICE CHANCELLOR AND ORS.
|
March 11, 2015 |
|
ANITA Vs. ONKAR AND OTHERS
|
August 21, 2015 |
|
ANITA Vs. RAJESH
|
February 21, 2015 |
|
ANITA AND ORS. Vs. SOMBIR AND ORS.
|
September 3, 2015 |
|
ANITA DEVI Vs. SURAT RAM
|
April 1, 2015 |
|
ANITA KUMARI Vs. ASHNI SINGH
|
April 6, 2015 |
|
ANITA MALIK Vs. STATE OF HARYANA AND ORS.
|
February 12, 2015 |
|
ANITA PURI Vs. INDUSTRIAL TRIBUNAL & LABOUR COURT
|
January 6, 2015 |
|
ANITA RANI Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
ANITA RANI Vs. SURINDER KUMAR
|
February 24, 2015 |
|
ANITA RANI Vs. SURESH KUMAR
|
February 26, 2015 |
|
ANITA SHARMA AND ORS. Vs. RAM DAYAL AND ORS.
|
July 29, 2015 |
|
ANJALI KUKAR Vs. M.M. LAL CHHABRA
|
December 21, 2015 |
|
ANJU BALA AND ORS. Vs. MOHAMMAD AHMED AND ORS.
|
November 4, 2015 |
|
ANJU KUMARI BATRA AND ORS. Vs. PREM LAL AND ORS.
|
April 30, 2015 |
|
ANKIT GOYAL Vs. RAM BILASH SHARMA
|
September 16, 2015 |
|
ANKITA MITTAL Vs. STATE OF HARYANA AND ORS.
|
February 9, 2015 |
|
ANKUR KAPOOR Vs. PRABHU DASS AND OTHERS
|
October 31, 2015 |
|
ANKUR SHARMA Vs. STATE OF PUNJAB & OTHERS
|
August 4, 2015 |
|
ANKUSH ENGINEERS & CONTRACTORS (PVT ) LTD Vs. UNION OF INDIA AND OTHERS
|
October 21, 2015 |
|
ANKUSH SHARMA Vs. UNION OF INDIA AND ORS.
|
October 20, 2015 |
|
ANMOL SHARMA Vs. GURU RAVI DASS AYURVEDA UNIVERSITY AND ORS.
|
July 22, 2015 |
|
ANNAMMA JOSE Vs. KENICHI AYUKAWA AND ORS.
|
November 20, 2015 |
|
ANOOP Vs. STATE OF HARYANA AND ORS.
|
February 24, 2015 |
|
ANOOP KUMAR Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
ANOOP KUMAR ALIAS SONU Vs. STATE OF HARYANA
|
January 15, 2015 |
|
ANOOP SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
ANOOP SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
ANOOP SINGH AND ORS. Vs. STATE OF HARYANA
|
January 8, 2015 |
|
ANSAL PROPERTIES & INDUSTRIES PVT. LTD. AND ORS. Vs. SHASHI BHUSHAN AND ORS.
|
May 29, 2015 |
|
ANSHUL @ PANKAJ (MINOR) & ANOTHER Vs. KARTAR SINGH
|
September 10, 2015 |
|
ANTIM KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
ANUJ KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 18, 2015 |
|
ANUP Vs. STATE OF HARYANA
|
February 6, 2015 |
|
ANUP SINGH Vs. DALER SINGH AND ORS.
|
September 16, 2015 |
|
ANUPAM Vs. INSTITUTE OF BANKING PERSONAL SELECTION (IBPS) AND ORS.
|
March 19, 2015 |
|
ANUPAM JAIN Vs. KULWANT GUPTA AND ORS.
|
March 9, 2015 |
|
ANUPAMA AND OTHERS Vs. FATEH SINGH
|
July 7, 2015 |
|
ANURAG MAHESHWARI Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
April 27, 2015 |
|
APEEJAY COLLEGE OF ENGINEERING Vs. STATE OF HARYANA AND ORS.
|
April 10, 2015 |
|
APURV Vs. STATE OF HARYANA
|
May 29, 2015 |
|
ARBINDER PAL SINGH Vs. JOGINDER KAUR & OTHERS
|
December 10, 2015 |
|
ARCHANA BANSAL AND ANOTHER Vs. AVTAR SINGH AND OTHERS
|
April 10, 2015 |
|
ARCHANA KUMARI Vs. STATE OF HARYANA AND ORS.
|
October 20, 2015 |
|
ARCHANA SHARMA Vs. KARAM SINGH
|
April 29, 2015 |
|
ARCHANA VERMA AND ORS. Vs. MADHUR VERMA AND ORS.
|
November 3, 2015 |
|
ARJAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR & ANR
|
August 21, 2015 |
|
ARJAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 2, 2015 |
|
ARJAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 22, 2015 |
|
ARJUN DASS AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 5, 2015 |
|
ARMIN RA @ MEENA Vs. STATE OF PUNJAB AND ANOTHER
|
December 4, 2015 |
|
ARPIT FINANCE Vs. BIR DAVINDER SINGH AND ORS.
|
September 4, 2015 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
ARSHDEEP KAUR Vs. BHARAT MASIH
|
February 5, 2015 |
|
ARSHDEEP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
|
ARTI Vs. STATE OF U T CHANDIGARH AND ANOTHER
|
July 13, 2015 |
|
ARUN BHATTA CO. Vs. THE PRESIDING OFFICER AND ORS.
|
July 29, 2015 |
|
ARUN GOYAL Vs. STATE OF HARYANA
|
January 19, 2015 |
|
ARUN JAIN Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND ANOTHER
|
December 15, 2015 |
|
ARUN KUMAR Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
ARUN MITTER AND ORS. Vs. S.R. BUILDER LTD. AND ORS.
|
February 16, 2015 |
|
ARUN RATHI AND ORS. Vs. SURESH SHARMA
|
February 18, 2015 |
|
ARUN SHARMA Vs. USHA SUNDERAM
|
January 7, 2015 |
|
ARUN SHARMA Vs. RISHI RAJ CHAUHAN AND ORS.
|
November 28, 2015 |
|
ARUN SINGHAL Vs. STATE OF HARYANA
|
March 20, 2015 |
|
ARUNA GARG Vs. STATE BANK OF INDIA AND OTHERS
|
July 16, 2015 |
|
ARVIND Vs. STATE OF HARYANA
|
October 12, 2015 |
|
ARVIND Vs. STATE OF HARYANA AND OTHERS
|
May 14, 2015 |
|
ARVIND GUPTA AND CO. Vs. INDIAN OIL CORPORATION AND ORS.
|
January 14, 2015 |
|
ARVIND KUMAR ETC Vs. RAJESH KUMAR AHLUWALIA
|
July 24, 2015 |
|
ARVIND KUMAR SACHDEV AND ORS. Vs. AJAY CHATURVEDI AND ORS.
|
December 7, 2015 |
|
ARVIND KUMAR SHARMA Vs. STATE OF HARYANA AND ORS.
|
August 17, 2015 |
|
ARVINDER SINGH Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
ARVINDER SINGH Vs. SARABJIT KAUR
|
February 19, 2015 |
|
ARYA PARTINIDHI SABHA HARYANA Vs. STATE OF HARYANA AND ORS.
|
January 8, 2015 |
|
ARYA PRATINIDHI SABHA PUNJAB (REGD.) AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 23, 2015 |
|
ARYA SHRESTHA UPADHYAY Vs. WORLD COLLEGE OF TECHNOLOGY AND MANAGEMENT AND ORS.
|
September 18, 2015 |
|
ASAN DERA BABA & ANR. Vs. BINDER & ORS.
|
December 8, 2015 |
|
ASHA JAIN Vs. KULWANT SINGH
|
March 25, 2015 |
|
ASHA RAM Vs. STATE OF HARYANA
|
March 4, 2015 |
|
ASHA RANI Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
ASHA RANI Vs. STATE OF PUNJAB AND ORS.
|
August 25, 2015 |
|
ASHA RANI AND ORS. Vs. MOHAN LAL AND ORS.
|
December 9, 2015 |
|
ASHGAR Vs. STATE OF HARYANA AND ORS.
|
August 4, 2015 |
|
ASHIMA CHADHA Vs. STATE OF HARYANA
|
February 6, 2015 |
|
ASHISH Vs. STATE OF HARYANA AND ORS.
|
September 29, 2015 |
|
ASHISH BHATEJA Vs. PRIYANKA
|
July 6, 2015 |
|
ASHISH HANDA Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
ASHOK Vs. ANOOP SINGH
|
January 19, 2015 |
|
ASHOK Vs. STATE OF HARYANA
|
January 12, 2015 |
|
ASHOK @ MENTAL Vs. STATE OF HARYANA
|
January 6, 2015 |
|
ASHOK AGGARWAL Vs. HARBANS LAL AND ORS.
|
February 6, 2015 |
|
ASHOK AND ORS. Vs. STATE OF HARYANA
|
August 18, 2015 |
|
ASHOK GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
ASHOK KASHYAP Vs. STATE OF HARYANA
|
August 24, 2015 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
December 11, 2015 |
|
ASHOK KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
|
November 3, 2015 |
|
ASHOK KUMAR Vs. JAGDISH RAM
|
October 1, 2015 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 13, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
July 3, 2015 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 27, 2015 |
|
ASHOK KUMAR Vs. GURCHARAN SINGH AND ORS.
|
September 3, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
ASHOK KUMAR Vs. PAWAN KUMAR
|
January 6, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
ASHOK KUMAR Vs. M/S JETHU RAM RICE MILLS AND OTHERS
|
December 9, 2015 |
|
ASHOK KUMAR Vs. SATYAWATI AND OTHERS
|
December 18, 2015 |
|
ASHOK KUMAR Vs. KIRAN
|
February 27, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
ASHOK KUMAR Vs. ANUPAMA SHARMA
|
January 21, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB AND ANR
|
August 27, 2015 |
|
ASHOK KUMAR Vs. NAND LAL AND ANOTHERS
|
November 19, 2015 |
|
ASHOK KUMAR Vs. MEENA KUMARI AND OTHERS
|
September 9, 2015 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2015 |
|
ASHOK KUMAR Vs. KULDIP KUMAR AND ANOTHER
|
September 28, 2015 |
|
ASHOK KUMAR (DECEASED) THROUGH LR. Vs. DEVI RANI AND OTHERS
|
November 30, 2015 |
|
ASHOK KUMAR AND ANR Vs. VED PAL AND ORS
|
December 8, 2015 |
|
ASHOK KUMAR AND COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 4, 2015 |
|
ASHOK KUMAR AND ORS. Vs. ANITA SHARMA
|
February 4, 2015 |
|
ASHOK KUMAR AND ORS. Vs. THE PUNJAB WAKF BOARD AND ORS.
|
September 2, 2015 |
|
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 12, 2015 |
|
ASHOK KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 2015 |
|
ASHOK KUMAR GARG AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2015 |
|
ASHOK KUMAR GOGIA Vs. STATE OF HARYANA AND ORS.
|
March 11, 2015 |
|
ASHOK KUMAR SACHDEVA Vs. HARISH MALIK
|
May 8, 2015 |
|
ASHOK KUMAR SOOD Vs. SOM NATH
|
May 14, 2015 |
|
ASHOK LEYLAND FINANCE LIMITED Vs. RAM KISHAN
|
April 28, 2015 |
|
ASHOK MANCHANDA Vs. THE ESTATE OFFICER, UT AND ORS.
|
April 28, 2015 |
|
ASHOK SINGH Vs. PARAMJIT KAUR
|
August 7, 2015 |
|
ASHOK VERMA Vs. STATE OF HARYANA
|
June 8, 2015 |
|
ASHOKA TEXTILES BATALA ROAD, AMRITSAR Vs. UNION OF INDIA
|
April 29, 2015 |
|
ASHRAF Vs. KIRPAL SINGH
|
July 8, 2015 |
|
ASHRAF KHAN Vs. ISHAQ AND OTHERS
|
September 2, 2015 |
|
ASHU Vs. STATE OF PUNJAB
|
October 13, 2015 |
|
ASHU AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 17, 2015 |
|
ASHUTOSH ENTERPRISES Vs. HARYANA STATE ROADS & BRIDGES DEVELOPMENT CORPORATION LIMITED
|
September 16, 2015 |
|
ASHUTOSH HUMNABADKAR, DIRECTOR Vs. CONTINENTAL DEVICE INDIA LTD
|
January 28, 2015 |
|
ASHWANI KUMAR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB
|
March 2, 2015 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB AND ORS.
|
January 9, 2015 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
August 28, 2015 |
|
ASHWANI KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
September 16, 2015 |
|
ASHWANI KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 27, 2015 |
|
ASHWANI KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 21, 2015 |
|
ASHWANI KUMAR ARORA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 18, 2015 |
|
ASHWANI KUMAR BANSAL AND ORS. Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
ASHWANI MEHTA AND ANR. Vs. PRABHA SEHGAL AND ANR.
|
January 12, 2015 |
|
ASI JAI PAL Vs. STATE OF HARYANA
|
July 20, 2015 |
|
ASIAN CONSOLIDATED INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 12, NEW DELHI
|
October 5, 2015 |
|
ASLAM Vs. STATE OF HARYANA
|
April 23, 2015 |
|
ASMI CHOUDHARY Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
|
July 6, 2015 |
|
ASOPUS INFRASTRUCTURE LIMITED Vs. PUNJAB ENERGY DEVELOPMENT AGENCY AND ANOTHER
|
September 4, 2015 |
|
ASSA BAHADUR SANGMA Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
ASSISTANT COLLECTOR, CUSTOMS AND CENTRAL EXCISE DIVISION Vs. NEW INDIA DYEING AND FINISHING MILLS
|
January 13, 2015 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANR
|
July 20, 2015 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
September 4, 2015 |
|
ASTHAL TIRKHU TIRATH JI MAHARAJ AND ANOTHER Vs. TIRKHU TIRATH SUDHAR SAMITI OF VILLAGE SEENK PATRI AND ANOTHER
|
December 8, 2015 |
|
ATAM PRAKSH PASRICHA Vs. STATE OF HARYANA AND OTHERS
|
January 12, 2015 |
|
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED
|
July 9, 2015 |
|
ATMA TUBE PRODUCTS LTD. Vs. ORIENTAL BANK OF COMMERCE
|
January 7, 2015 |
|
ATTAR SINGH Vs. BHARPAI
|
February 21, 2015 |
|
ATTAR SINGH Vs. GRAM PANCHAYAT, VILLAGE BAKHTAWARPUR
|
May 28, 2015 |
|
ATTAR SINGH Vs. STATE OF HARYANA AND ORS.
|
October 13, 2015 |
|
ATTO Vs. GURMUKH SINGH AND ORS.
|
September 8, 2015 |
|
ATUL Vs. STATE OF HARYANA
|
July 28, 2015 |
|
ATUL BANSAL Vs. BANWARI LAL
|
February 19, 2015 |
|
ATUL KUMAR AND ORS. Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
ATUL SUYAL Vs. PUNJAB TECHNICAL UNIVERSITY
|
April 1, 2015 |
|
AVI KUMAR @ SONU Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
AVINASH CHAND SHARMA Vs. TILAK RAJ BAKSHI AND ORS.
|
February 2, 2015 |
|
AVINASH CHANDER SOOD Vs. VIJAY KUMAR AND ORS.
|
April 29, 2015 |
|
AVINASH KAUR Vs. PUNJAB AND SIND BANK AND ORS.
|
September 17, 2015 |
|
AVINEESH KUMAR Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
AVTAR KAUR Vs. PREM DASS
|
January 30, 2015 |
|
AVTAR KAUR Vs. TEJINDER SINGH BAXI
|
March 24, 2015 |
|
AVTAR SINGH Vs. BALJEET KAUR
|
July 3, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 16, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 29, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
August 28, 2015 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
July 14, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
AVTAR SINGH Vs. KULDEEP SINGH
|
May 28, 2015 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
February 24, 2015 |
|
AVTAR SINGH Vs. GURJIT SINGH
|
March 26, 2015 |
|
AVTAR SINGH Vs. STATE OF HARYANA AND ORS.
|
February 5, 2015 |
|
AVTAR SINGH Vs. STATE BANK OF PATIALA
|
November 20, 2015 |
|
AVTAR SINGH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY AND OTHERS
|
July 9, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2015 |
|
AVTAR SINGH Vs. SANTOKH SINGH AND OTHERS
|
December 21, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
AVTAR SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
December 14, 2015 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
AVTAR SINGH AND ORS. Vs. JASWINDER KAUR
|
April 21, 2015 |
|
AVTAR SINGH AND ORS. Vs. DARSHAN SINGH AND ORS.
|
December 5, 2015 |
|
AVTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2015 |
|
AVTAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 21, 2015 |
|
AVTAR SINGH AND ORS. Vs. STATE OF U.T.
|
February 23, 2015 |
|
AVTAR SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
|
January 21, 2015 |
|
AVTAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 15, 2015 |
|
AVTAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
AVTAR SINGH AND OTHERS Vs. INDER PAL SINGH AND OTHERS
|
November 19, 2015 |
|
AWLA INFRA, FARIDKOT ROAD, GURUHARSAHAI Vs. THE HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.
|
December 4, 2015 |
|
AXIS BANK Vs. BALBIR SINGH AND OTHERS
|
January 12, 2015 |
|
AYUSHI SHARMA Vs. NATIONAL INSTITUTE OF TECHNOLOGY, KURUKSHETRA AND OTHERS
|
July 10, 2015 |
|
AZAD Vs. STATE OF HARYANA
|
December 17, 2015 |
|
AZAD Vs. STATE OF HARYANA
|
May 25, 2015 |
|
AZAD COMMISSION AGENTS Vs. THE STATE OF PUNJAB AND ORS.
|
May 26, 2015 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
July 22, 2015 |
|
AZHARUDDIN Vs. SAHABU AND OTHERS
|
December 17, 2015 |
|
AZRUDDIN Vs. STATE OF HARYANA
|
February 13, 2015 |
|
B L KAPOOR MEMORIAL HOSPITAL Vs. BALBIR AGGARWAL
|
January 21, 2015 |
|
B.B. KAUSHIK Vs. STATE OF HARYANA AND ORS.
|
July 8, 2015 |
|
B.K. STEELS Vs. STATE OF PUNJAB AND ORS.
|
August 10, 2015 |
|
B.M. VERMA AND ORS. Vs. NAN-JUNDAPPA AND ORS.
|
July 1, 2015 |
|
B.M.J. REAL ESTATE (P) LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
September 15, 2015 |
|
B.R. STEEL INDUSTRIES AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 31, 2015 |
|
BA-BAPU SHIKSHA SAMITI Vs. SUDESH KUMAR
|
February 13, 2015 |
|
BABA PRITAM DASS SHIKSHA SAMITI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
April 7, 2015 |
|
BABAR ALI AND ORS. Vs. THE STATE OF PUNJAB
|
May 15, 2015 |
|
BABBA AND ORS. Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
BABLI @ BANSI RAM Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2015 |
|
BABLI DEVI AND ORS. Vs. SUNIL
|
March 24, 2015 |
|
BABLOO Vs. STATE OF HARYANA
|
December 2, 2015 |
|
BABLOO GHOSH Vs. STATE OF HARYANA
|
November 26, 2015 |
|
BABLU KUMAR Vs. STATE OF PUNJAB
|
April 10, 2015 |
|
BABNEET SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 30, 2015 |
|
BABU AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 18, 2015 |
|
BABU LAL Vs. SHUSHILA DEVI
|
February 23, 2015 |
|
BABU LAL Vs. INDU DEVI
|
August 10, 2015 |
|
BABU LAL AND ORS. Vs. STATE OF HARYANA
|
September 22, 2015 |
|
BABU RAM ARORA Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
BABU SINGH Vs. S SAMPURAN SINGH
|
March 19, 2015 |
|
BABU SINGH Vs. STATE OF HARYANA
|
January 28, 2015 |
|
BABU SINGH AND ORS. Vs. SUKHJANT SINGH AND ORS.
|
April 7, 2015 |
|
BABY Vs. STATE OF PUNJAB AND ANOTHER
|
April 9, 2015 |
|
BACHAN KAUR (DEAD) Vs. KAKA SINGH AND OTHERS
|
May 15, 2015 |
|
BACHAN KAUR AND ORS. Vs. KABAL SINGH AND ORS.
|
January 28, 2015 |
|
BACHAN SINGH Vs. STATE OF HARYANA AND ORS.
|
April 9, 2015 |
|
BACHHITTAR SINGH AND OTHERS Vs. GURMAIL SINGH AND OTHERS
|
December 10, 2015 |
|
BACHITTAR SINGH Vs. SURJIT SINGH
|
March 23, 2015 |
|
BACHITTAR SINGH Vs. GURMAIL SINGH AND OTHERS
|
September 22, 2015 |
|
BACHITTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2015 |
|
BACHU DASS Vs. STATE OF HARYANA
|
September 2, 2015 |
|
BAGGA SINGH Vs. SHINGARA SINGH
|
August 21, 2015 |
|
BAGGA SINGH Vs. STATE OF PUNJAB
|
September 24, 2015 |
|
BAGHA RAM Vs. VIDYA DEVI
|
September 4, 2015 |
|
BAGICHA SINGH Vs. GOVT. OF PUNJAB AND ORS.
|
September 8, 2015 |
|
BAHADUR SINGH Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 20, 2015 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
February 24, 2015 |
|
BAHAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 27, 2015 |
|
BAISAKHI RAM @ DIMPAL Vs. STATE OF PUNJAB
|
August 17, 2015 |
|
BAJ SINGH Vs. VIJAY KUMAR KAURA
|
August 17, 2015 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JEET SINGH
|
February 5, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NIRMALA DEVI
|
May 12, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BALWINDER KAUR AND OTHERS
|
July 30, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. SUMAN DEVI AND ORS.
|
July 10, 2015 |
|
BAJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 23, 2015 |
|
BAKHTAWAR AND ORS. Vs. RAM PARTAP AND ORS.
|
December 19, 2015 |
|
BAKHTAWAR SINGH Vs. GURDEV SINGH
|
September 2, 2015 |
|
BAKHTAWAR SINGH AND ORS. Vs. STATE OF HARYANA
|
February 24, 2015 |
|
BAKSHI MOHD. SHAFI Vs. RIAZ
|
February 25, 2015 |
|
BAKSHISH SINGH Vs. BHAJAN SINGH AND ORS.
|
March 2, 2015 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
BAL KRISHAN Vs. STATE OF PUNJAB AND ORS.
|
July 1, 2015 |
|
BAL KRISHAN SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I AND ORS.
|
March 30, 2015 |
|
BAL KRISHAN SHARMA AND OTHERS Vs. GURPAL SINGH AND ANOTHER
|
September 3, 2015 |
|
BAL KRISHAN SOM PAL AND ORS. Vs. SUSHIL KUMAR
|
March 31, 2015 |
|
BAL MUKAND Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
BALA Vs. STATE OF U T , CHANDIGARH
|
July 8, 2015 |
|
BALAJI ALLOYS Vs. COMMISSIONER OF C. EX.
|
March 12, 2015 |
|
BALAJI BHATTA COMPANY Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND OTHERS
|
August 31, 2015 |
|
BALAK RAM Vs. THE COMMISSIONER-CUM-SECRETARY REHABILITATION, HARYANA AND ORS.
|
January 21, 2015 |
|
BALAK RAM @ GOVIND Vs. COMMISSIONER-CUM-SECRETARY, REHABILITATION, HARYANA AND
|
February 13, 2015 |
|
BALBIR AND ORS. Vs. STATE OF HARYANA
|
May 7, 2015 |
|
BALBIR CHAND Vs. VEERBHUMI PLANTATION(INDIA) LTD
|
March 17, 2015 |
|
BALBIR CHAND AND ORS. Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
BALBIR KAUR Vs. STATE OF HARYANA
|
May 18, 2015 |
|
BALBIR KAUR Vs. STATE OF HARYANA AND ORS.
|
September 4, 2015 |
|
BALBIR KAUR Vs. PRESIDING OFFICER-CUM-S.D.M. OF THE MAINTENANCE & WELFARE OF SENIOR CITIZEN TRIBUNAL AND ORS.
|
June 29, 2015 |
|
BALBIR KAUR AND OTHERS Vs. RAM PAL AND OTHERS
|
October 13, 2015 |
|
BALBIR SHARMA Vs. STATE OF HARYANA AND ORS.
|
January 14, 2015 |
|
BALBIR SINGH Vs. HARBANS KAUR
|
May 26, 2015 |
|
BALBIR SINGH Vs. RAJ KRISHAN
|
March 3, 2015 |
|
BALBIR SINGH Vs. PRESIDING OFFICER AND ORS.
|
March 25, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 30, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 8, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 28, 2015 |
|
BALBIR SINGH Vs. TARSEM SINGH AND ORS.
|
September 18, 2015 |
|
BALBIR SINGH Vs. SHAM SINGH AND ORS.
|
September 1, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
BALBIR SINGH Vs. SHER SINGH
|
November 5, 2015 |
|
BALBIR SINGH Vs. STATE OF HARYANA & ANOTHER
|
August 17, 2015 |
|
BALBIR SINGH Vs. RATTAN SINGH
|
July 28, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
BALBIR SINGH Vs. BHIM SINGH AND OTHERS
|
December 8, 2015 |
|
BALBIR SINGH Vs. BALWINDER SINGH AND ORS.
|
February 12, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
November 18, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
BALBIR SINGH Vs. MOGA CENTRAL COOPERATIVE BANK LTD. AND ORS.
|
October 21, 2015 |
|
BALBIR SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
March 10, 2015 |
|
BALBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
September 22, 2015 |
|
BALBIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 21, 2015 |
|
BALBIR SINGH AND OTHERS Vs. JASPAL SON OF SH DES RAJ
|
March 3, 2015 |
|
BALBIR SINGH CHAHAL Vs. SUKHDEV SINGH AND ORS.
|
July 6, 2015 |
|
BALBIR SINGH WASU Vs. GENERAL PUBLIC AND ORS.
|
August 7, 2015 |
|
BALBIR SINGH; KELA DEVI Vs. SATWINDER SINGH
|
May 12, 2015 |
|
BALDALIP WALA THIND Vs. HARDEEP KAUR
|
October 5, 2015 |
|
BALDEV KAUR Vs. INDERJEET SINGH
|
January 15, 2015 |
|
BALDEV KRISHAN Vs. BUDDHI AND ORS.
|
January 27, 2015 |
|
BALDEV KRISHAN GUPTA Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
|
BALDEV RAJ Vs. GAGANDEEP MEHTA
|
November 3, 2015 |
|
BALDEV RAJ Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 2015 |
|
BALDEV RAJ Vs. MADHU ANAND
|
January 23, 2015 |
|
BALDEV RAJ Vs. KISHORI LAL AND ANOTHER
|
December 14, 2015 |
|
BALDEV RAJ SHARMA Vs. KANTA DEVI AND ORS.
|
March 19, 2015 |
|
BALDEV SINGH Vs. SHAMO DEVI
|
November 18, 2015 |
|
BALDEV SINGH Vs. VINOD KUMAR SHARMA
|
December 2, 2015 |
|
BALDEV SINGH Vs. APPELLANT TRIBUNAL-CUM-DISTRICT MAGISTRATE, SANGRUR AND OTHERS
|
December 14, 2015 |
|
BALDEV SINGH Vs. STATE OF PUNJAB & OTHERS
|
July 10, 2015 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
BALDEV SINGH Vs. SUKHDEV SINGH
|
April 21, 2015 |
|
BALDEV SINGH Vs. KANWAL JIT KAUR
|
April 29, 2015 |
|
BALDEV SINGH Vs. HARBHAJAN SINGH AND ORS.
|
March 27, 2015 |
|
BALDEV SINGH Vs. MOHAN SINGH AND ORS.
|
September 2, 2015 |
|
BALDEV SINGH Vs. SUDAM SINGH AND ORS.
|
January 7, 2015 |
|
BALDEV SINGH Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
|
BALDEV SINGH Vs. SATYA INDUSTRIES PVT. LTD. AND ORS.
|
January 13, 2015 |
|
BALDEV SINGH Vs. KAUR SINGH
|
April 23, 2015 |
|
BALDEV SINGH Vs. MOHAN SINGH AND ORS.
|
February 13, 2015 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 30, 2015 |
|
BALDEV SINGH Vs. STATE OF HARYANA AND ORS.
|
August 26, 2015 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 8, 2015 |
|
BALDEV SINGH & ANOTHER Vs. STATE OF HARYANA
|
December 9, 2015 |
|
BALDEV SINGH & ANR Vs. PAL SINGH & ORS
|
August 11, 2015 |
|
BALDEV SINGH & CO. Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2015 |
|
BALDEV SINGH (DECEASED) THROUGH L RS VIR KAUR Vs. GIAN
|
February 23, 2015 |
|
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
|
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 13, 2015 |
|
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 7, 2015 |
|
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
BALDEV SINGH AND OTHERS Vs. AMARJIT SINGH
|
September 14, 2015 |
|
BALDEV SINGH BRAR Vs. STATE OF PUNJAB AND ORS.
|
April 28, 2015 |
|
BALDEV SINGH SAINI Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 1, 2015 |
|
BALDISH KAUR Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
BALESH Vs. STATE OF HARYANA AND ORS.
|
April 8, 2015 |
|
BALESHWAR AND ORS. Vs. BIG JOS ESTATE LIMITED
|
November 2, 2015 |
|
BALHAR SINGH Vs. SHAM LAL
|
February 16, 2015 |
|
BALI RAM Vs. AJIT SINGH
|
May 8, 2015 |
|
BALI RAM Vs. STATE OF HARYANA
|
December 2, 2015 |
|
BALIHAR SINGH Vs. STATE OF HARYANA
|
May 6, 2015 |
|
BALINDER SINGH Vs. IMPROVEMENT TRUST
|
May 19, 2015 |
|
BALJEET KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 23, 2015 |
|
BALJEET SINGH Vs. VIDYA RANI AND ORS.
|
September 21, 2015 |
|
BALJEET SINGH Vs. AMRISH KUMAR JINDAL
|
April 23, 2015 |
|
BALJEET SINGH AND ORS. Vs. RAJESH AND ORS.
|
February 25, 2015 |
|
BALJEET SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 28, 2015 |
|
BALJEET SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 29, 2015 |
|
BALJINDER KAUR Vs. UNION OF INDIA
|
March 19, 2015 |
|
BALJINDER KAUR Vs. DIRECTOR, PANCHAYATS, PUNJAB AND ORS.
|
January 30, 2015 |
|
BALJINDER KAUR AND ORS Vs. MANISH KUMAR AND ORS
|
July 17, 2015 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
September 23, 2015 |
|
BALJINDER SINGH Vs. SURINDER KAUR
|
January 28, 2015 |
|
BALJINDER SINGH Vs. STATE OF HARYANA
|
February 10, 2015 |
|
BALJINDER SINGH Vs. JOGINDER SINGH
|
January 23, 2015 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
BALJINDER SINGH Vs. STATE OF HARYANA
|
February 24, 2015 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 8, 2015 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
December 2, 2015 |
|
BALJINDER SINGH AND ORS. Vs. KARAM SINGH AND ORS.
|
May 6, 2015 |
|
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2015 |
|
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 13, 2015 |
|
BALJINDER SINGH THROUGH LRS Vs. RANJIT SINGH
|
August 3, 2015 |
|
BALJIT KAUR Vs. JASBIR SINGH ALIAS DHANNA AND ANOTHER
|
July 8, 2015 |
|
BALJIT KAUR Vs. SATPAL SINGH AND ORS.
|
February 6, 2015 |
|
BALJIT KAUR Vs. PUNJAB STATE GOVERNMENT AND ORS.
|
January 14, 2015 |
|
BALJIT KAUR Vs. PREM KUMAR AND ORS.
|
September 28, 2015 |
|
BALJIT KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 20, 2015 |
|
BALJIT MOTORS (REGD.) Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
April 24, 2015 |
|
BALJIT SINGH Vs. STATE OF HARYANA AND ORS.
|
August 13, 2015 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
BALJIT SINGH Vs. PREM KUMAR SHARMA
|
February 21, 2015 |
|
BALJIT SINGH Vs. BANK OF BARODA AND ORS.
|
December 11, 2015 |
|
BALJIT SINGH Vs. STATE OF PUNJAB & ORS
|
December 15, 2015 |
|
BALJIT SINGH Vs. JAGJIT SINGH AND OTHERS
|
September 15, 2015 |
|
BALJIT SINGH Vs. MEET SINGH
|
September 11, 2015 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
July 16, 2015 |
|
BALJIT SINGH @ BABBU AND ANOTHER Vs. STATE OF PUNJAB
|
September 7, 2015 |
|
BALJIT SINGH @ BEETA Vs. STATE OF PUNJAB
|
March 13, 2015 |
|
BALJIT SINGH AND COMPANY Vs. STATE OF PUNJAB AND ORS.
|
August 20, 2015 |
|
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
BALJIT SINGH AND OTHERS Vs. COL. RAGHBIR SINGH SHERGILL AND OTHERS
|
April 27, 2015 |
|
BALKAR SINGH Vs. JOGINDER SINGH
|
March 23, 2015 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
BALKAR SINGH Vs. BHUPINDER KAUR
|
November 30, 2015 |
|
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
BALKAR SINGH AND ORS. Vs. JOGINDER SINGH AND ORS.
|
March 25, 2015 |
|
BALKARAN SINGH Vs. BAGICHA SINGH
|
July 28, 2015 |
|
BALKARAN SINGH Vs. STATE OF PUNJAB
|
June 29, 2015 |
|
BALKARANBIR SINGH Vs. PANJAB UNIVERSITY, CHANDIGARH AND ORS.
|
September 18, 2015 |
|
BALLAMGARH CO-OP L/C SOCIETY, ROPAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 23, 2015 |
|
BALOUR SINGH Vs. STATE OF PUNJAB
|
April 28, 2015 |
|
BALRAJ Vs. STATE OF HARYANA
|
March 3, 2015 |
|
BALRAJ KAUR Vs. SATNAM SINGH, GPA
|
March 31, 2015 |
|
BALRAJ PANCHAL Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2015 |
|
BALRAJ SHARMA SON OF KIRPA RAM SHARMA Vs. STATE OF PUNJAB
|
July 3, 2015 |
|
BALRAJ SINGH ALIAS BALLA Vs. STATE OF HARYANA
|
April 23, 2015 |
|
BALRAM Vs. STATE OF HARYANA AND OTHERS
|
May 13, 2015 |
|
BALRAM Vs. PUNJAB STATE POWER CORPORATION LTD
|
May 13, 2015 |
|
BALVINDER @ VIRENDER Vs. BALRAJ SINGH AND OTHERS
|
December 22, 2015 |
|
BALVINDER KUMAR @ EIDHU Vs. STATE OF PUNJAB AND ANOTHER
|
October 12, 2015 |
|
BALVIR KAUR @ BALBIR KAUR AND OTHERS Vs. RANJIT SINGH AND OTHERS
|
January 12, 2015 |
|
BALWAN Vs. PAWAN KUMAR AND ORS.
|
May 15, 2015 |
|
BALWAN SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
March 20, 2015 |
|
BALWAN SINGH Vs. SUDESH DEVI
|
January 22, 2015 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
April 23, 2015 |
|
BALWAN SINGH & ANR Vs. STATE OF HARYANA
|
August 26, 2015 |
|
BALWANT Vs. STATE OF HARYANA
|
May 13, 2015 |
|
BALWANT RAM AND OTHERS Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR AND OTHERS
|
August 19, 2015 |
|
BALWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2015 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2015 |
|
BALWANT SINGH Vs. UNION OF INDIA
|
March 25, 2015 |
|
BALWANT SINGH Vs. NISABAR SINGH AND OTHERS
|
December 14, 2015 |
|
BALWANT SINGH Vs. SWARAN SINGH
|
April 24, 2015 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
May 19, 2015 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
June 30, 2015 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
April 30, 2015 |
|
BALWANT SINGH Vs. SUNIL HANS & ANOTHER
|
October 13, 2015 |
|
BALWANT SINGH @ BANTI Vs. STATE OF HARYANA
|
August 19, 2015 |
|
BALWANT SINGH AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 12, 2015 |
|
BALWANT SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
February 19, 2015 |
|
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
BALWANT SINGH KALER Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
BALWINDER KAUR Vs. UNION OF INDIA AND ORS.
|
April 6, 2015 |
|
BALWINDER KAUR Vs. SURINDER SINGH AND ORS.
|
February 23, 2015 |
|
BALWINDER KAUR Vs. KARAMBIR AND OTHERS
|
December 10, 2015 |
|
BALWINDER KAUR Vs. GURDEV SINGH AND ORS.
|
February 5, 2015 |
|
BALWINDER KAUR Vs. TILAK RAJ
|
April 20, 2015 |
|
BALWINDER KAUR Vs. GURVINDER SINGH
|
January 21, 2015 |
|
BALWINDER KAUR ALIAS RANI Vs. STATE OF PUNJAB
|
September 4, 2015 |
|
BALWINDER KAUR AND ORS. Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
BALWINDER KAUR KHAIRA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 12, 2015 |
|
BALWINDER KUMAR Vs. STATE OF PUNJAB
|
January 19, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 15, 2015 |
|
BALWINDER SINGH Vs. BHAJAN KAUR AND ANOTHER
|
September 18, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 25, 2015 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
July 22, 2015 |
|
BALWINDER SINGH Vs. JASWINDER SINGH AND ORS.
|
April 22, 2015 |
|
BALWINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 19, 2015 |
|
BALWINDER SINGH Vs. HARKIRAT SINGH
|
April 8, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 5, 2015 |
|
BALWINDER SINGH @ BILLU @ BAJ Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
BALWINDER SINGH AND ANOTHER Vs. HANS RAJ AND OTHERS
|
August 11, 2015 |
|
BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2015 |
|
BALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
BALWINDER SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 2, 2015 |
|
BALWINDER SINGH BHATTI Vs. PADAM MOTORS AND ORS.
|
November 6, 2015 |
|
BALWINDER VERMA @ BOBBY Vs. STATE OF PUNJAB
|
August 14, 2015 |
|
BANARSI DAS Vs. PRABHATI DEVI AND ORS.
|
March 11, 2015 |
|
BANK OF BARODA Vs. VINOD KUMAR
|
May 14, 2015 |
|
BANK OF BARODA AND ORS. Vs. SUKHWINDER SINGH
|
March 9, 2015 |
|
BANK OF NEW YORK MELLON, LONDON BRANCH Vs. J C T LIMITED
|
January 27, 2015 |
|
BANK OF PUNJAB LTD. Vs. HARMINDER KAUR
|
December 4, 2015 |
|
BANNI SINGH Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
BANSI LAL Vs. BALBIR KAUR
|
September 23, 2015 |
|
BANSI LAL @ BANI Vs. U T ADMINISTRATION, CHANDIGARH
|
September 7, 2015 |
|
BANSIWALA ENGINEERING SERVICES WORKS Vs. TECON PROJECTS PVT LTD AND ANOTHER
|
January 30, 2015 |
|
BANT RAM AND ORS. Vs. STATE OF HARYANA
|
November 16, 2015 |
|
BANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2015 |
|
BANT SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, PANCHAYATS AND ORS.
|
June 29, 2015 |
|
BANTI Vs. STATE OF HARYANA
|
May 29, 2015 |
|
BANTI ALIAS VED PARKASH Vs. STATE OF HARYANA
|
May 19, 2015 |
|
BANWARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 25, 2015 |
|
BANWARI LAL Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS.
|
December 10, 2015 |
|
BANWARI LAL Vs. SANDEEP KUMAR AND ANOTHER
|
September 2, 2015 |
|
BANWARI LAL GUPTA Vs. BHUPINDER SINGH
|
August 21, 2015 |
|
BAR COUNCIL OF PUNJAB AND
HARYANA Vs. UT CHANDIGARH & ORS
|
July 24, 2015 |
|
BARINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
|
July 9, 2015 |
|
BARJINDER SINGH Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
|
BARJINDER SINGH HAMDARD Vs. BHUPINDER SINGH KHANGURA
|
August 31, 2015 |
|
BARKHA SINGH AND ORS. Vs. VIRINDER SINGH AND ORS.
|
December 7, 2015 |
|
BARNALA BUILDERS & PROP. CONSULTANTS Vs. DY. C.C.E. & S.T.
|
December 2, 2015 |
|
BARU AND OTHERS Vs. STATE OF HARYANA
|
October 30, 2015 |
|
BASANT AND ORS. Vs. STATE OF HARYANA
|
January 7, 2015 |
|
BASANT KUMAR Vs. ROMESH KUMAR DEORA
|
July 3, 2015 |
|
BASANTA AND ORS Vs. DULI CHAND AND ORS.
|
April 30, 2015 |
|
BASHAMBAR LAL AND ORS. Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
August 19, 2015 |
|
BASHIR AHMAD Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
BASIC DEVELOPERS PVT LTD Vs. SHEO NARAIN @ SHIV NARAIN
|
April 21, 2015 |
|
BASTA SINGH Vs. JOGINDER KAUR AND ORS.
|
March 11, 2015 |
|
BATA INDIA LIMITED Vs. JAGTAR SINGH
|
July 30, 2015 |
|
BAWA DASWANDHA SINGH WARYAM SINGH Vs. PUNJAB AND SIND BANK
|
July 24, 2015 |
|
BAWA JATINDER SINGH Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
July 16, 2015 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
October 20, 2015 |
|
BAWITA AND ORS. Vs. GURDIAL SINGH AND ORS.
|
May 7, 2015 |
|
BAZAZ ORIENT TEPPICHE Vs. HUDA, PANCHKULA
|
January 21, 2015 |
|
BEANT KAUR Vs. MOHINDRA FINANCIERS AND LUCKY SCHEME (P) LIMITED AND ANOTHER
|
December 15, 2015 |
|
BEANT KAUR Vs. GURLABH SINGH
|
March 23, 2015 |
|
BEANT SINGH Vs. ATMA SINGH
|
May 19, 2015 |
|
BEER SINGH Vs. STATE OF HARYANA
|
July 15, 2015 |
|
BEERA Vs. STATE OF PUNJAB
|
September 7, 2015 |
|
BEG RAJ AND ORS. Vs. RAJINDER SINGH AND ORS.
|
November 3, 2015 |
|
BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
December 10, 2015 |
|
BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
August 25, 2015 |
|
BELO DEVI Vs. URMILA DEVI ORS.
|
January 14, 2015 |
|
BENI PARSHAD SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
May 13, 2015 |
|
BEROJGAR LINEMEN UNION (PUNJAB) AND ORS. Vs. PUNJAB STATE POWER CORP. LTD. AND ORS.
|
July 2, 2015 |
|
BESTWAYS TRANSPORT INDIA PVT LTD Vs. KULDEEP SINGH
|
October 15, 2015 |
|
BHABHUTI SINGH Vs. STATE OF HARYANA
|
March 17, 2015 |
|
BHAG SINGH Vs. MALKIAT SINGH AND ORS.
|
July 7, 2015 |
|
BHAG SINGH AND ORS. Vs. LACHMAN SINGH AND ORS.
|
October 5, 2015 |
|
BHAG SINGH AND OTHERS Vs. SUBEG SINGH
|
August 24, 2015 |
|
BHAGAT PHOOL SINGH MAHILA VISHWAVIDYALAYA KHANPUR KALAN & ANR Vs. B C ARYA & ORS
|
August 4, 2015 |
|
BHAGAT SINGH Vs. NIHAL KAUR AND ORS.
|
May 27, 2015 |
|
BHAGAT SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND ORS.
|
May 21, 2015 |
|
BHAGIRATH Vs. USHA
|
February 11, 2015 |
|
BHAGIRATH Vs. SULTAN AND ORS.
|
July 24, 2015 |
|
BHAGIRATH @ BHAGI Vs. STATE OF HARYANA
|
December 4, 2015 |
|
BHAGIRATH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 8, 2015 |
|
BHAGWAN Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL AND ORS.
|
September 15, 2015 |
|
BHAGWAN Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2015 |
|
BHAGWAN Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA AND ORS.
|
August 5, 2015 |
|
BHAGWAN AND OTHERS Vs. MUKESH KUMAR AND OTHERS
|
July 24, 2015 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB & OTHERS
|
September 2, 2015 |
|
BHAGWAN DASS Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
BHAGWAN DASS AND SONS Vs. SAWHNEY INTERNATIONAL TRADE LINKS, GURGAON AND ORS
|
October 7, 2015 |
|
BHAGWAN DASS DAWAR Vs. STATE OF HARYANA
|
January 29, 2015 |
|
BHAGWAN DEVI Vs. RAM CHANDER @ RAMA AND ANOTHER
|
August 3, 2015 |
|
BHAGWAN SAHAI AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE ATWA AND OTHERS
|
July 15, 2015 |
|
BHAGWAN SARUP Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
December 9, 2015 |
|
BHAGWAN SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER, RUPNAGAR & ORS
|
November 17, 2015 |
|
BHAGWAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 17, 2015 |
|
BHAGWAN VANASPATI MILLS LTD. Vs. DLF UNIVERSAL LTD. AND ORS.
|
July 29, 2015 |
|
BHAGWANI Vs. CHHAJU RAM
|
April 7, 2015 |
|
BHAGWANI DEVI ALIAS BHAGWAN DEVI Vs. RAM DULARI AND OTHERS
|
October 21, 2015 |
|
BHAGWANT DUTT AND ANOTHER Vs. RAJ KUMAR
|
September 17, 2015 |
|
BHAGWANT SINGH Vs. THE PEPSU ROAD TRANSPORT CORP. AND ORS.
|
April 24, 2015 |
|
BHAGWANT SINGH Vs. HARJINDER SINGH
|
July 3, 2015 |
|
BHAGYASHRI MERCANTILE PRIVATE LIMITED Vs. STATE
|
March 31, 2015 |
|
BHAJAN SINGH Vs. JEET SINGH
|
August 24, 2015 |
|
BHAJAN SINGH & ORS Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB & ANR
|
October 8, 2015 |
|
BHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 18, 2015 |
|
BHAKRA BEAS MANAGEMENT BOARD AND ORS. Vs. KANTA AGGARWAL
|
May 6, 2015 |
|
BHAKRA BEAS MANAGEMENT BOARD AND ORS. Vs. RAJ KUMAR AND ORS.
|
October 5, 2015 |
|
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. PRITAM SINGH BAJAJ AND ANOTHER
|
September 8, 2015 |
|
BHALE RAM (THROUGH LRS) Vs. COMMISSIONER, HISSAR DIVISION, HISSAR
|
February 2, 2015 |
|
BHAN SINGH AND ORS. Vs. JAGIR SINGH
|
November 16, 2015 |
|
BHAN@ SURAJ BHAN Vs. STATE OF HARYANA
|
March 11, 2015 |
|
BHANU PARKASH Vs. SHARDA AND ORS.
|
February 19, 2015 |
|
BHANWAR LAL Vs. PUNJAB NATIONAL BANK
|
January 28, 2015 |
|
BHANWAR LAL Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
BHANWAR LAL @ BHANWAR LAL AGGARWAL AND ORS Vs. SHYAM SUNDER AND ORS
|
November 19, 2015 |
|
BHANWAR LAL SHARMA Vs. ARIHANT JAIN
|
January 28, 2015 |
|
BHARAT BHAMBI Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2015 |
|
BHARAT BHUSHAN Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
BHARAT BHUSHAN Vs. BALBIR KRISHAN
|
April 7, 2015 |
|
BHARAT BHUSHAN Vs. RAKSHA RANI
|
March 24, 2015 |
|
BHARAT KALOTRA AND ORS. Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
May 7, 2015 |
|
BHARAT KUMAR Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
BHARAT MEDICAL HALL AND ANOTHER Vs. R K TANWAR AND ANOTHER
|
November 28, 2015 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. ACHHRU MAL KANWAR CHAND
|
February 10, 2015 |
|
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. BHAGWANTI DEVI AND ORS.
|
April 22, 2015 |
|
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. PAL FILLING STATION AND ORS.
|
April 21, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD , AND OTHERS Vs. SURINDER PAL SINGH PASRECHA
|
August 12, 2015 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. S KUMAR CONSTRUCTION COMPANY, NEW DELHI & ANOTHER
|
November 16, 2015 |
|
BHARAT SANCHAR NIGAM LIMITED & OTHERS Vs. SURYA BUILDERS & ENGINEERS
|
July 16, 2015 |
|
BHARAT SANCHAR NIGAM LTD Vs. RAM PHAL SUHAG
|
February 26, 2015 |
|
BHARAT SHARMA Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
BHARAT SINGH Vs. RAM CHANDER
|
August 28, 2015 |
|
BHARAT SINGH Vs. DISTRICT COLLECTOR, GURGAON & ORS
|
November 17, 2015 |
|
BHARAT SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
May 5, 2015 |
|
BHARAT SINGH GULIA Vs. ANZAR KHAN
|
March 19, 2015 |
|
BHARMA RANOLE @ BHARBATI RANI Vs. STATE OF HARYANA
|
March 16, 2015 |
|
BHARPUR SINGH Vs. SUPERINTENDENT CANAL OFFICER AND OTHERS
|
September 23, 2015 |
|
BHARPUR SINGH Vs. PRTC AND ORS.
|
November 5, 2015 |
|
BHARTHO DEVI Vs. STATE OF HARYANA AND ORS.
|
July 9, 2015 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. AMARJEET KAUR AND ORS.
|
February 25, 2015 |
|
BHARTI REALITY LTD. Vs. STATE OF HARYANA AND ORS.
|
September 9, 2015 |
|
BHATERI DEVI Vs. SANGEETA DEVI AND ORS.
|
October 29, 2015 |
|
BHAWNA CHAUDHARY Vs. STATE OF HARYANA AND ORS.
|
May 15, 2015 |
|
BHIKHU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 9, 2015 |
|
BHIM SAIN Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2015 |
|
BHIM SAIN Vs. STATE OF HARYANA
|
January 28, 2015 |
|
BHIM SAIN MITTAL Vs. STATE OF HARYANA
|
February 9, 2015 |
|
BHIM SEN Vs. ASHOK CHHABRA
|
July 2, 2015 |
|
BHIM SEN BANSAL AND ORS. Vs. STATE OF PUNJAB
|
July 21, 2015 |
|
BHIM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA
|
May 26, 2015 |
|
BHIM SINGH Vs. BIMLA
|
September 9, 2015 |
|
BHIM SINGH Vs. VINOD KUMAR
|
September 21, 2015 |
|
BHIM SINGH Vs. RAMZAN KHAN & OTHERS
|
September 1, 2015 |
|
BHIM SINGH Vs. RAJNISH
|
April 6, 2015 |
|
BHIM SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
April 1, 2015 |
|
BHIM SINGH AND ORS. Vs. STATE OF HARYANA
|
March 10, 2015 |
|
BHIM SINGH AND ORS. Vs. STATE OF HARYANA
|
July 29, 2015 |
|
BHOLA Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
BHOLA RAM Vs. STATE OF PUNJAB
|
December 2, 2015 |
|
BHOLA RAM Vs. STATE OF HARYANA
|
August 21, 2015 |
|
BHOLA SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
BHOLA YADAV Vs. STATE OF PUNJAB
|
August 25, 2015 |
|
BHOOP SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 6, 2015 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
January 7, 2015 |
|
BHOOP SINGH Vs. THE STATE OF HARYANA
|
February 16, 2015 |
|
BHOOP SINGH AND ORS. Vs. KURIA AND ORS.
|
July 8, 2015 |
|
BHRAMPAL BHATI Vs. STATE OF HARYANA
|
February 6, 2015 |
|
BHUDEV Vs. DEV DUTT SHARMA AND OTHERS
|
October 12, 2015 |
|
BHUNA CO-OP CREDIT AND SERVICE SOCIETY LTD Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2015 |
|
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
BHUPINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 13, 2015 |
|
BHUPINDER KUMAR Vs. STATE OF PUNJAB & OTHERS
|
August 7, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 2015 |
|
BHUPINDER SINGH Vs. DHARAM PAUL
|
August 24, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 4, 2015 |
|
BHUPINDER SINGH Vs. JASWANT SINGH
|
December 15, 2015 |
|
BHUPINDER SINGH Vs. MAMTA
|
February 5, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2015 |
|
BHUPINDER SINGH Vs. AMAR NATH AND OTHERS
|
October 14, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
BHUPINDER SINGH Vs. PAL SINGH AND OTHERS
|
December 4, 2015 |
|
BHUPINDER SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
July 31, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
March 30, 2015 |
|
BHUPINDER SINGH Vs. PANCHAYAT SAMITI BATALA AND ORS.
|
June 30, 2015 |
|
BHUPINDER SINGH Vs. JANGIR SINGH
|
May 21, 2015 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
BHUPINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
October 8, 2015 |
|
BHUPINDER SINGH Vs. CHATTAR SINGH
|
December 5, 2015 |
|
BHUPINDER SINGH & OTHERS Vs. HARJIT SINGH & OTHERS
|
December 22, 2015 |
|
BHUPINDER SINGH AND ANOTHER Vs. PALWINDER KAUR CHHINA AND OTHERS
|
December 17, 2015 |
|
BHUPINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2015 |
|
BHUPINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 20, 2015 |
|
BHUPINDER SINGH AND ORS. Vs. STATE OF UT AND ORS.
|
July 30, 2015 |
|
BHUPINDER SINGH AND OTHERS Vs. KEWAL KRISHAN CHHABRA
|
October 8, 2015 |
|
BHUPINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2015 |
|
BHURA SINGH AND ORS. Vs. STATE OF HARYANA
|
April 22, 2015 |
|
BHUSHAN KUMAR AND ORS. Vs. STATE OF HARYANA
|
January 12, 2015 |
|
BHUSHAN KUMAR SHARMA Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
BHUSHAN SINGH RANA Vs. PUNJAB POLLUTION CONTROL BOARD AND ORS.
|
April 6, 2015 |
|
BIJAY SHANKAR HALWASIYA Vs. BHIWANI SUDHAR AND VIKAS SAMITI, BHIWANI
|
May 28, 2015 |
|
BIJENDER Vs. MANJEET AND ANOTHER
|
August 6, 2015 |
|
BIJENDER Vs. STATE OF HARYANA AND ORS.
|
February 16, 2015 |
|
BIJENDER Vs. STATE OF HARYANA AND ORS.
|
March 24, 2015 |
|
BIJENDER AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 17, 2015 |
|
BIJENDER SINGH Vs. THE PRESIDING OFFICER AND ORS.
|
February 24, 2015 |
|
BIJENDER SINGH AND ORS. Vs. RAJ KUMAR GUPTA
|
July 21, 2015 |
|
BIJENDER SON OF RAGHBIR SINGH Vs. BEERBAL AND OTHERS
|
December 8, 2015 |
|
BIKRAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 22, 2015 |
|
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
July 10, 2015 |
|
BIKRAMJIT SINGH @ VICKY Vs. PARAMJIT KAUR
|
September 11, 2015 |
|
BIKRAMJIT SINGH GILL Vs. COMMISSIONER OF INCOME TAX, BATHINDA
|
July 31, 2015 |
|
BIKRAMJIT SINGH GILL Vs. COMMISSIONER OF INCOME TAX, BATHINDA
|
August 31, 2015 |
|
BIKRAMPAL SINGH Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
|
December 3, 2015 |
|
BILLU Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
BILLU AND ORS Vs. STATE OF HARYANA AND ANR
|
October 30, 2015 |
|
BILLU RAM AND ANOTHER Vs. BIMLA DEVI
|
August 21, 2015 |
|
BIMLA Vs. BINDER
|
August 26, 2015 |
|
BIMLA AND ORS. Vs. PREM SINGH AND ORS.
|
August 12, 2015 |
|
BIMLA AND ORS. Vs. ANITA
|
January 29, 2015 |
|
BIMLA DEVI Vs. KUNTI DEVI
|
May 1, 2015 |
|
BIMLA DEVI Vs. STATE OF HARYANA AND ORS.
|
November 30, 2015 |
|
BIMLA DEVI AND ORS. Vs. DEVINDER SINGH AND ORS.
|
February 25, 2015 |
|
BIMLA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 6, 2015 |
|
BIMLA RANI AND OTHERS Vs. BAHADUR SINGH
|
December 10, 2015 |
|
BINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
September 30, 2015 |
|
BINDER SINGH Vs. RAJINDER KAUR AND ANOTHER
|
December 15, 2015 |
|
BINDIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 27, 2015 |
|
BINY RALLY Vs. STATE OF PUNJAB
|
March 30, 2015 |
|
BIO STANDARD DIAGNOSTICS PVT LTD Vs. STATE
|
March 31, 2015 |
|
BIOSIS WATER Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2015 |
|
BIR PAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2015 |
|
BIR SINGH Vs. HARYANA STATE AND ORS.
|
July 15, 2015 |
|
BIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 8, 2015 |
|
BIRBAL Vs. STATE OF HARYANA AND ORS.
|
February 19, 2015 |
|
BIRBAL Vs. STATE OF HARYANA & ORS
|
July 29, 2015 |
|
BIRBAL SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
September 7, 2015 |
|
BIRBAL SINGH Vs. UNION OF INDIA AND ORS.
|
July 13, 2015 |
|
BIRBRENDER SINGH AND ANOTHER Vs. PRABHJIT KAUR AND OTHERS
|
October 8, 2015 |
|
BIRENDER KUMAR Vs. STATE OF HARYANA
|
May 26, 2015 |
|
BIRENDER KUMAR Vs. SUNEEL DEVI
|
August 31, 2015 |
|
BIRINDER KUMAR Vs. SUKHDEV BHATWA
|
February 18, 2015 |
|
BIRMA DEVI Vs. STATE OF HARYANA
|
March 25, 2015 |
|
BIRMATI Vs. BRAHAM PRAKASH
|
June 12, 2015 |
|
BIRMATI Vs. BRAHAM PARKASH
|
January 12, 2015 |
|
BIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
BIRU RAM AND ORS. Vs. ROSHAN LAL AND ORS.
|
March 2, 2015 |
|
BISHAMBER AND ORS. Vs. HARBANS LAL AND ORS.
|
February 23, 2015 |
|
BISHAMBER DAYAL YADAV Vs. MANISH
|
May 27, 2015 |
|
BISHNA AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
|
November 18, 2015 |
|
BITTU @ BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER Vs. THE STATE INFORMATION COMMISSIONER AND ORS.
|
August 10, 2015 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER, UT, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, UT, CHANDIGARH AND ORS.
|
December 7, 2015 |
|
BLOCK EDUCATION OFFICER AND ORS. Vs. KAMLA DEVI
|
May 6, 2015 |
|
BLUE SKY WORLDWIDE TRAVELS AND ORS. Vs. HARVINDER SINGH
|
April 1, 2015 |
|
BLUE STAMPINGS AND FORGINGS LIMITED Vs. PRESIDING OFFICER
|
August 18, 2015 |
|
BOARD OF TRUSTEES, HARYANA RAJYA BAL BHAWAN Vs. APPELLATE AUTHORITY AND ORS.
|
January 15, 2015 |
|
BOBBY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2015 |
|
BODH RAJ Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
BOHTI Vs. RAJ KUMAR AND ORS.
|
September 29, 2015 |
|
BOOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 13, 2015 |
|
BOOTA SINGH Vs. GURMAIL SINGH
|
February 6, 2015 |
|
BOOTA SINGH & ANOTHER Vs. STATE OF PUNJAB
|
August 20, 2015 |
|
BRAHM SARUP Vs. D.A.V. COLLEGE MANAGING COMMITTEE, NEW DELHI AND ORS.
|
November 17, 2015 |
|
BRAHMA NAND Vs. STATE OF HARYANA AND ORS.
|
May 1, 2015 |
|
BRAHMI SINGH Vs. STATE OF HARYANA AND ORS.
|
May 20, 2015 |
|
BRANCH MANAGER, BAJAJ ALLIANZ LIFE INSURANCE CO LTD AND ANOTHER Vs. GURDARSHAN SINGH AND ANOTHER
|
September 19, 2015 |
|
BRIDGESTONE INDIA PVT. LTD. Vs. BRAR MOTORS AND ORS.
|
January 5, 2015 |
|
BRIGHT ENTERPRISES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2015 |
|
BRIJ BHUSHAN CHABRA AND OTHERS Vs. COMMISSIONER, ROHTAK AND OTHERS
|
October 5, 2015 |
|
BRIJ LAL AND ORS. Vs. STATE OF PUNJAB
|
December 1, 2015 |
|
BRIJ MOHAN Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS.
|
November 5, 2015 |
|
BRIJ MOHAN GUPTA Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
BRIJ PAL SHARMA Vs. STATE OF HARYANA AND ORS.
|
July 8, 2015 |
|
BRIJESH KUMAR Vs. STATE OF U T CHANDIGARH
|
March 17, 2015 |
|
BRIJESH KUMAR Vs. SEEMA
|
January 12, 2015 |
|
BROADWAY OVERSEAS LTD. Vs. THE CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
August 13, 2015 |
|
BUDH RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2015 |
|
BUDH RAM AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2015 |
|
BUDH RAM LALIT KUMAR Vs. STATE OF PUNJAB AND ORS.
|
August 21, 2015 |
|
BUDH SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
BUDH SINGH Vs. STATE OF HARYANA AND ORS.
|
December 22, 2015 |
|
BUDHI RAM Vs. STATE OF HARYANA
|
April 22, 2015 |
|
BUDHO DEVI Vs. STATE OF HARYANA AND ORS.
|
May 29, 2015 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
August 11, 2015 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
BUTA SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
|
January 16, 2015 |
|
BUTA SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
C.C.E., ROHTAK Vs. INDIAN OIL CORPORATION LTD.
|
March 19, 2015 |
|
C.R. YADAV Vs. STATE OF HARYANA AND ORS.
|
July 3, 2015 |
|
C.S. ATWAL Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
July 22, 2015 |
|
CALCUTTA CONSTRUCTIONS COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
May 14, 2015 |
|
CAPITAL AUTO RUBBER INDUSTRIES Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
September 16, 2015 |
|
CAPRICON ALLOYS PVT LTD AND OTHERS Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL-II AND OTHERS
|
July 2, 2015 |
|
CCS HARYANA AGRICULTURIST UNIVERSITY AND ORS. Vs. SATYENDRA KUMAR
|
March 27, 2015 |
|
CEBON INDIA LIMITED Vs. STATE OF HARYANA AND ORS.
|
March 24, 2015 |
|
CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs. HARSIMRANJIT SINGH AND ORS.
|
September 16, 2015 |
|
CENTRAL INSTITUTE OF PLASTICS ENGINEERING & TECHNOLOGY (CIPET) Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
August 24, 2015 |
|
CENTURY KNITTERS (INDIA) LTD. Vs. CESTAT
|
April 8, 2015 |
|
CER BOIH Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
CHAKRAVARTY DADA Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
CHAMAN LAL Vs. STATE OF HARYANA
|
February 26, 2015 |
|
CHAMAN LAL GOYAL Vs. SHILPI GUPTA
|
March 13, 2015 |
|
CHAMAN LAL KHUNGER AND ORS. Vs. HARMAN SINGH AND ORS.
|
February 27, 2015 |
|
CHAMAN PARKASH AND ORS. Vs. STATE OF HARYANA
|
March 26, 2015 |
|
CHAMELI Vs. STATE OF HARYANA
|
February 6, 2015 |
|
CHAMELI AND ANOTHER Vs. SEEMA AND ANOTHER
|
July 30, 2015 |
|
CHAMELI DEVI Vs. JAGDISH AND ORS.
|
May 29, 2015 |
|
CHAMKAUR SINGH Vs. JAGIR SINGH AND ORS.
|
May 27, 2015 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
May 19, 2015 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
CHAMPA WATI AND OTHERS Vs. GULSHAN KUMAR AND OTHERS
|
March 12, 2015 |
|
CHANAN RAM Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
CHANCHALA DEVI Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
CHAND AND ORS. Vs. DHARAMPAL AND ORS.
|
April 8, 2015 |
|
CHAND RAM Vs. BHAGWAT DAYAL
|
August 18, 2015 |
|
CHAND RAM AND OTHERS Vs. VED PARKASH AND OTHERS
|
August 21, 2015 |
|
CHAND ROOP MALIK, ZILEDAR Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2015 |
|
CHAND SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 1, 2015 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
February 11, 2015 |
|
CHAND SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
CHANDAN KUMAR Vs. UNION OF INDIA
|
March 10, 2015 |
|
CHANDAN SINGH AND ORS Vs. STATE OF HARYANA AND OTHERS
|
October 5, 2015 |
|
CHANDER AND ORS. Vs. STATE OF HARYANA
|
April 22, 2015 |
|
CHANDER BHAN AND ORS. Vs. THE CHIEF ADMINISTRATOR AND ORS.
|
February 4, 2015 |
|
CHANDER BHAN SINGAL Vs. STATE OF HARYANA AND ORS.
|
February 11, 2015 |
|
CHANDER KALA Vs. THE INDERPRASTHA COOPERATIVE HOUSING BUILDING SOCIETY LTD. ETC.
|
March 12, 2015 |
|
CHANDER KALA AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
January 13, 2015 |
|
CHANDER KANT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 15, 2015 |
|
CHANDER KANTA BHATIA Vs. CHIEF ADMINISTRATOR, HOUSING BOARD HARYANA AND ORS.
|
February 21, 2015 |
|
CHANDER PAL Vs. PEHLWAN DAYA NAND AND ORS.
|
January 14, 2015 |
|
CHANDER PATI Vs. STATE OF HARYANA AND ORS.
|
March 23, 2015 |
|
CHANDER PATI Vs. RAJBIR AND OTHERS
|
July 29, 2015 |
|
CHANDER SAGAR @ GHARONDA AND ANOTHER Vs. STATE OF HARYANA
|
July 17, 2015 |
|
CHANDER SHEKHAR Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
CHANDER SINGH Vs. VINOD KUMAR JINDAL
|
July 9, 2015 |
|
CHANDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 18, 2015 |
|
CHANDER SINGH Vs. STATE OF HARYANA
|
February 11, 2015 |
|
CHANDER SINGH Vs. STATE OF HARYANA AND ORS.
|
April 9, 2015 |
|
CHANDER SINGH ALIAS CHANDER BHAN Vs. MOHINDER MASIH
|
February 23, 2015 |
|
CHANDGI RAM Vs. STATE OF HARYANA
|
October 13, 2015 |
|
CHANDI RAM Vs. MOHINDER MASIH
|
February 23, 2015 |
|
CHANDIGARH ADMINISTRATION Vs. SADHU SINGH AND ORS.
|
December 4, 2015 |
|
CHANDIGARH ADMINISTRATION AND ORS. Vs. VIKAS MITTAL AND ORS.
|
May 8, 2015 |
|
CHANDIGARH ADMINISTRATION AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
October 16, 2015 |
|
CHANDIGARH ADMINISTRATION AND ORS. Vs. INSPECTOR KEWAL KRISHAN AND ORS.
|
October 9, 2015 |
|
CHANDIGARH POLICE INSPECTOR GENERAL OF POLICE, POLICE HEADQUARTERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
October 6, 2015 |
|
CHANDIGARH TRANSPORT UNDERTAKING Vs. POOJA & OTHERS
|
August 28, 2015 |
|
CHANDRO Vs. RANDHIP MANN AND OTHERS
|
April 7, 2015 |
|
CHANDU Vs. RAMKALI AND ORS.
|
September 9, 2015 |
|
CHANDU LAL Vs. SATYA NARAYAN AND ANOTHER
|
August 24, 2015 |
|
CHANNAN SINGH Vs. BACHNA AND OTHERS
|
September 3, 2015 |
|
CHARAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2015 |
|
CHARAN SINGH Vs. KEWAL KRISHAN ALIAS KEWAL SINGH AND OTHERS
|
October 30, 2015 |
|
CHARAN SINGH Vs. SANJAY KUMAR AND ORS.
|
July 29, 2015 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
CHARAN SINGH Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
|
March 26, 2015 |
|
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 30, 2015 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
December 5, 2015 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
CHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 10, 2015 |
|
CHARAN SINGH AND ORS. Vs. STATE OF HARYANA
|
January 21, 2015 |
|
CHARANJEET KAUR Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2015 |
|
CHARANJEET SINGH Vs. STATE OF HARYANA & ANR
|
May 8, 2015 |
|
CHARANJIT AND ORS. Vs. STATE OF HARYANA
|
April 10, 2015 |
|
CHARANJIT KAUR Vs. SUKHDEV SINGH
|
May 8, 2015 |
|
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
CHARANJIT KAUR Vs. CHANDIGARH HOUSING BOARD AND ORS.
|
September 2, 2015 |
|
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2015 |
|
CHARANJIT KAUR Vs. AVTAR SINGH AND OTHERS
|
July 9, 2015 |
|
CHARANJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2015 |
|
CHARANJIT KAUR AND ORS. Vs. GURVINDER SINGH TAKHAR
|
January 12, 2015 |
|
CHARANJIT KAUR AND OTHERS Vs. JAGJIT SINGH AND ANOTHER
|
September 9, 2015 |
|
CHARANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 6, 2015 |
|
CHARANJIT LAL AND ORS. Vs. RADHA KAPOOR
|
April 22, 2015 |
|
CHARANJIT RAI & ORS Vs. UNION OF INDIA & ORS
|
October 31, 2015 |
|
CHARANJIT SINGH Vs. THE DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
|
December 3, 2015 |
|
CHARANJIT SINGH Vs. HARKIRAN KAUR
|
February 18, 2015 |
|
CHARANJIT SINGH Vs. HARJIT KAUR & ORS.
|
March 23, 2015 |
|
CHARANJIT SINGH AND ORS. Vs. GURDIAL BHALLA AND ORS.
|
September 23, 2015 |
|
CHARANJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 26, 2015 |
|
CHARANJIT SINGH WALIA Vs. THE STATE OF HARYANA AND ORS.
|
May 25, 2015 |
|
CHARANPREET KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 9, 2015 |
|
CHARKARWARTI AND ORS. Vs. GURPRIT SINGH AND ORS.
|
March 16, 2015 |
|
CHATRA S/O CHUNNI LAL Vs. STATE OF HARYANA
|
April 23, 2015 |
|
CHATTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 7, 2015 |
|
CHATTAR SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
|
September 14, 2015 |
|
CHATTER SINGH AND ORS. Vs. STATE OF HARYANA
|
August 24, 2015 |
|
CHAWLA ENTERPRISES Vs. HARJOT ENGGL. WORKS AND ORS.
|
May 14, 2015 |
|
CHAWLI DEVI Vs. PREM CHAND
|
January 27, 2015 |
|
CHD DEVELOPERS LIMITED Vs. THE STATE OF HARYANA AND ORS.
|
April 22, 2015 |
|
CHET RAM Vs. RAKESH KUMAR AND OTHERS
|
July 14, 2015 |
|
CHET RAM Vs. TARSEM CHAND AND ORS.
|
March 24, 2015 |
|
CHET RAM Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
|
February 26, 2015 |
|
CHET RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
February 24, 2015 |
|
CHETAN Vs. STATE OF HARYANA
|
February 20, 2015 |
|
CHETAN SINGH Vs. STATE
|
July 22, 2015 |
|
CHETAN WALIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 30, 2015 |
|
CHHAJJU Vs. STATE OF HARYANA
|
February 16, 2015 |
|
CHHAJJU RAM Vs. DIRECTOR CONSOLIDATION AND ORS.
|
September 4, 2015 |
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CHHAJJU SINGH Vs. NIKKA SINGH
|
March 24, 2015 |
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CHHAYA BARJATYA Vs. RAHUL BARJATYA
|
January 29, 2015 |
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CHHINDER KAUR Vs. BANT SINGH
|
April 1, 2015 |
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CHHINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
|
August 6, 2015 |
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CHHINDER PAL KAUR Vs. STATE OF HARYANA
|
March 26, 2015 |
|
CHHINDER PAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 4, 2015 |
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CHHINDER SINGH Vs. CHARAN KAUR
|
July 31, 2015 |
|
CHHINDER SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
CHHITTAR @ CHHITTRU Vs. STATE OF HARYANA
|
January 23, 2015 |
|
CHHOTU RAM Vs. KULWINDER SINGH
|
September 15, 2015 |
|
CHIEF ENGINEER AND OTHERS Vs. LALKAR SINGH AND ANOTHER
|
September 3, 2015 |
|
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOOL CHAND AND OTHERS
|
September 8, 2015 |
|
CHIEF MATERIAL MANAGER Vs. M/S CMI LTD. & ORS.
|
December 11, 2015 |
|
CHIEF MEDICAL OFFICER, GENERAL HOSPITAL, BHIWANI AND ORS. Vs. VIJAY KUMAR AND ORS.
|
October 28, 2015 |
|
CHILLU Vs. STATE OF HARYANA
|
January 30, 2015 |
|
CHINT KAUR AND ORS. Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
CHINT RAM Vs. LEKH RAJ & OTHERS
|
September 2, 2015 |
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CHIRANJEEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 2015 |
|
CHIRANJI LAL AND ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.
|
May 26, 2015 |
|
CHITRA RANI Vs. STATE OF HARYANA AND ORS.
|
November 18, 2015 |
|
CHITTAR RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 1, 2015 |
|
CHOBBAR SINGH Vs. DHARAM PAL SINGH GREWAL
|
May 4, 2015 |
|
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD Vs. MUNESH DEVI
|
May 29, 2015 |
|
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD. Vs. RAVINDER KAUR AND OTHERS
|
November 28, 2015 |
|
CHOLAMANDALAM MS GENERAL FINANCE CO. LTD. Vs. LAKHMI CHAND AND ORS.
|
February 28, 2015 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. LAKHMI CHAND
|
February 26, 2015 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. PINKI RANI AND OTHERS
|
February 13, 2015 |
|
CHUNI LAL Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
CHUNNI LAL Vs. SUDESH RANI AND ANOTHER
|
November 16, 2015 |
|
CHUNNI LAL AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
March 13, 2015 |
|
CITI CORP FINANCE (INDIA) LTD AND ANOTHER Vs. GURPREET SINGH
|
August 6, 2015 |
|
COL R P S BRAR Vs. SURINDER KRISHAN AHLUWALIA
|
February 11, 2015 |
|
COL RAGHBIR SINGH & OTHERS Vs. PUNJAB & HARYANA HIGH COURT & OTHERS
|
August 28, 2015 |
|
COL S S RATHI Vs. PREM DESWAL
|
May 13, 2015 |
|
COLONEL SUDHIR SARDANA Vs. RAM AVTAR AND ORS.
|
May 11, 2015 |
|
COMFORT TECHNOLOGIES Vs. ENGINEERING DEPARTMENT (ELECTRICITY), UT AND ORS.
|
November 28, 2015 |
|
COMMANDER REALTORS PVT. LTD. Vs. SATBIR AND ORS.
|
March 4, 2015 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. BELLSONICA AUTO COMPONENTS INDIA P. LTD.
|
July 16, 2015 |
|
COMMISSIONER OF C. EX. Vs. P.T. IMPEX
|
April 6, 2015 |
|
COMMISSIONER OF C. EX. Vs. G.M.P. FINISHING MILLS
|
July 24, 2015 |
|
COMMISSIONER OF C. EX. Vs. BECTON DICKINSON INDIA PVT. LTD.
|
March 27, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NEXO PRODUCTS (INDIA)
|
August 7, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT DYEING & FINISHING INDUSTRIES
|
September 21, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SARON MECHANICAL WORKS
|
October 14, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. ANAND FOUNDERS & ENGINEERS
|
October 5, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. MIDLAND ALLOYS & STEEL PVT. LTD.
|
November 28, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. GHANSHAM BASSI
|
September 1, 2015 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. RAGINI STEELS (P) LTD.
|
January 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. AJAY SINGH
|
September 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUNILA SHARMA
|
July 31, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH NAIN TRIVEDI
|
October 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SRI GURU GORAKH NATH CHARITABLE EDUCATIONAL SOCIETY
|
May 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOROLA SOLUTIONS INDIA PVT. LTD.
|
March 9, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KAPIL KUMAR AGARWAL AND ORS.
|
November 4, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ITW INDIA LTD.
|
July 15, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SUN LIFE INDIA SERVICE P. LTD.
|
April 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LIMITED
|
October 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MISTY MEADOWS PVT LTD
|
September 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. NUCHEM LIMITED
|
September 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL
|
July 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VEE GEE INDUSTRIAL ENTERPRISES
|
July 28, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SAROOP TANNERIES LTD.
|
April 9, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDS. LTD. AND ORS.
|
January 7, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. DINESH VERMA
|
July 6, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. NACHHATTAR SINGH AND ORS.
|
April 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. MANGAL SINGH
|
September 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG P. LIMITED
|
September 21, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA TELEVISION LTD.
|
September 8, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. KAPSONS ASSOCIATES
|
August 4, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. PARABOLIC DRUGS LIMITED
|
August 26, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. HIGHWAY CYCLE INDUSTRIES LTD.
|
January 30, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MARIGOLD MERCHANDISE (P) LTD.
|
October 14, 2015 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. BRINSAR FOODS PVT. LTD.
|
August 3, 2015 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. IVY HEALTH LIFE SCIENCES PVT. LTD.
|
August 26, 2015 |
|
COMMISSIONER OF INCOME TAX (TDS), CHANDIGARH Vs. GENERAL MANAGER, HARYANA ROADWAYS, HISAR
|
December 5, 2015 |
|
COMMISSIONER OF INCOME TAX I Vs. RAMESH GUPTA
|
August 12, 2015 |
|
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. PUSHPA GUPTA
|
August 12, 2015 |
|
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. REETA GUPTA
|
August 12, 2015 |
|
COMMISSIONER OF INCOME TAX II Vs. RAJIV KUMAR MANUJA
|
September 18, 2015 |
|
COMMISSIONER OF INCOME TAX II Vs. BANARSI SWEETS (P) LIMITED
|
December 7, 2015 |
|
COMMISSIONER OF INCOME TAX RANGE-I Vs. MUNISH KUMAR BANSAL
|
July 13, 2015 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MANDEEP MUSHROOM LTD.
|
August 25, 2015 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. LAKHANI RUBBER UDYOG P. LIMITED
|
September 22, 2015 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. RAM GOPAL & SONS
|
September 16, 2015 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. NARESH JINDAL
|
August 11, 2015 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. CARRIER AIR-CONDITIONING AND REFRIGERATION
|
May 19, 2015 |
|
COMMISSIONER OF INCOME TAX, HISAR Vs. R S SANGWAN
|
December 3, 2015 |
|
COMMISSIONER OF INCOME TAX, JALANDHAR II, JALANDHAR Vs. SADHU SINGH HAMDARD TRUST, NEHRU GARDEN ROAD, JALANDHAR
|
November 16, 2015 |
|
COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR Vs. MARKETERS, BASTI DANISHMANDAN ROAD, JALANDHAR
|
July 9, 2015 |
|
COMMISSIONER OF INCOME TAX, KARNAL Vs. KARNAL COOPERATIVE SUGAR MILLS LIMITED, MERRUT ROAD, KARNAL
|
August 25, 2015 |
|
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA FINANCIAL CORPORATION
|
August 10, 2015 |
|
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. RAJENDRA CONSTRUCTION, PANCHKULA
|
March 10, 2015 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. GHUNNA RAM & SONS, PATIALA
|
August 14, 2015 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. EQBAL INN & HOTELS LIMITED
|
September 21, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. ABHISHEK INDUSTRIES LTD.
|
January 27, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. AMRIK SINGH
|
February 2, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. RAKESH GUPTA
|
July 2, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. MRIDULA PROP. DHRUV FABRICS AND ORS.
|
April 10, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. SUNDER FORGING
|
July 30, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. KUDU INDUSTRIES
|
July 31, 2015 |
|
COMMISSIONER OF INCOME TAX-I Vs. USHA SABOO AND ORS.
|
May 15, 2015 |
|
COMMISSIONER OF INCOME TAX-I, AMRITSAR Vs. INTERNATIONAL ENGG CORPORATION (R)
|
August 11, 2015 |
|
COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. DSM ANTI INFECTIVES INDIA LTD
|
May 27, 2015 |
|
COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. NAVEEN BHATIA
|
August 19, 2015 |
|
COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. KUDU INDUSTRIES, LUDHIANA
|
March 3, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. FREEDOM BOARD & PAPER MILLS
|
April 23, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. PATIALA CARRIERS AND ORS.
|
May 13, 2015 |
|
COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. VIJAY BHARAT CIGARETTE STORE, DHALHOUSIE ROAD, PATHANKOT
|
May 27, 2015 |
|
COMMISSIONER OF INCOME TAX-II, JALANDHAR Vs. RAVINDER SINGHANIA
|
July 6, 2015 |
|
COMMISSIONER OF INCOME TAX-II, JALANDHAR Vs. APEEJAY EDUCATION SOCIETY, JALANDHAR
|
March 10, 2015 |
|
COMMISSIONER OF INCOME TAX-II, PANCHKULA Vs. RAKESH KUMAR KHOSLA
|
August 24, 2015 |
|
COMMISSIONER OF INCOME-TAX Vs. GLAXO SMITHKLINE CONSUMER HEALTH CARE LTD
|
September 2, 2015 |
|
COMMISSIONER OF INCOME-TAX Vs. JAT EDUCATION SOCIETY
|
September 17, 2015 |
|
COMMISSIONER OF INCOME-TAX, FARIDABAD Vs. RASHTRIYA VIKAS PARTY, FARIDABAD
|
August 11, 2015 |
|
COMMISSIONER OF WEALTH TAX, PATIALA Vs. DALMIA BISCUITS (P) LIMITED, RAJPURA
|
November 2, 2015 |
|
COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX Vs. THE PRINTER HOUSE P. LTD.
|
September 29, 2015 |
|
COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX COMMISSIONERATE Vs. CADCHEM LABORATORIES LIMITED
|
September 14, 2015 |
|
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. DHIMAN INDUSTRIES
|
September 14, 2015 |
|
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, ROHTAK Vs. ELEGANT ENTERPRISES, SONEPAT; JINDAL ALLOYS, HISSAR; VISHAL METAL CASTINGS; JINDAL ELECTRO CASTING, HISSAR
|
July 15, 2015 |
|
CONSTABLE BALGA NAND AND OTHERS Vs. STATE OF HARYANA
|
December 2, 2015 |
|
COSCO INDIA LIMITED Vs. STATE OF HARYANA AND ORS.
|
May 4, 2015 |
|
COUNCIL FOR CITRUS AND AGRI JUICING IN PUNJAB Vs. COMMISSIONER OF INCOME TAX (TDS) AND ORS.
|
October 9, 2015 |
|
COURT OF ITS OWN MOTION Vs. STATE OF HARYANA AND ORS.
|
September 23, 2015 |
|
COURT ON ITS OWN MOTION Vs. MUNISH
|
November 17, 2015 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
March 30, 2015 |
|
COURT ON ITS OWN MOTION Vs. UMESH KUMAR AND ORS.
|
January 12, 2015 |
|
CREATOR Vs. KULDEEP SINGH CHEEMA
|
February 4, 2015 |
|
CRYSTAL PHOSPHATES LIMITED AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
October 14, 2015 |
|
D R CHANDLA & OTHERS Vs. UNION OF INDIA & OTHERS
|
August 10, 2015 |
|
D.B. ARORA Vs. UNION OF INDIA AND ORS.
|
September 10, 2015 |
|
D.C. GOYAL Vs. UNION OF INDIA AND ORS.
|
August 10, 2015 |
|
D.D. INTERNATIONAL (INC) Vs. THE STATE OF HARYANA
|
May 11, 2015 |
|
D.K. SHARDA Vs. C.B.I.
|
October 30, 2015 |
|
D.P. YADAV AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 7, 2015 |
|
D.P. YADAV AND OTHERS Vs. STATE OF HARYANA AND ANR.
|
July 1, 2015 |
|
D.S. JASSAL Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
D.S. SANGWAN Vs. STATE OF HARYANA AND ORS.
|
July 20, 2015 |
|
DABRIWALA STEEL & ENGINEERING COMPANY LIMITED & ORS. Vs. SAKET STEEL LTD.
|
March 9, 2015 |
|
DAIZY SOOD Vs. STATE OF PUNJAB AND ANOTHER
|
July 9, 2015 |
|
DAKSHIN HARYANA BIJLI NIGAM LTD. AND ORS. Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) HISAR AND ORS.
|
November 2, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. ASHWANI KUMAR
|
May 4, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS. Vs. STATE OF HARYANA
|
February 11, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SANT LAL
|
May 8, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SUDHIR KUMAR
|
April 28, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. RADHEY SHYAM GOSWAMI
|
September 2, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER Vs. SUBHASH CHAND GUPTA
|
July 2, 2015 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. SIROHI MEDICAL CENTRE
|
October 12, 2015 |
|
DAL BAHADUR Vs. PRESIDING OFFICER
|
February 23, 2015 |
|
DAL SINGH Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
DALAK Vs. FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED AND OTHERS
|
July 10, 2015 |
|
DALBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
July 2, 2015 |
|
DALBIR @ SONU Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
DALBIR KAUR AND ORS. Vs. NARINDER SINGH AND ORS.
|
May 6, 2015 |
|
DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
July 16, 2015 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
DALBIR SINGH Vs. THE PRESIDING OFFICER
|
January 6, 2015 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
DALBIR SINGH Vs. STATE OF HARYANA
|
June 29, 2015 |
|
DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
DALBIR SINGH Vs. GURMEJ KAUR AND ANOTHER
|
August 3, 2015 |
|
DALBIR SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
August 18, 2015 |
|
DALBIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 26, 2015 |
|
DALBIR SINGH AND ORS. Vs. STATE OF HARYANA
|
July 29, 2015 |
|
DALBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 25, 2015 |
|
DALEEP KUMAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
April 29, 2015 |
|
DALEL SINGH AND ORS. Vs. PAWAN KUMAR AND ORS.
|
January 15, 2015 |
|
DALEL SINGH AND ORS. Vs. KALU AND ORS.
|
February 11, 2015 |
|
DALER SINGH Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
|
DALER SINGH Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
DALER SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
|
July 31, 2015 |
|
DALIP KAUR Vs. SUKHBIR SINGH AND ORS.
|
February 5, 2015 |
|
DALIP KUMAR JHA Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2015 |
|
DALIP RAJ Vs. VIJAY KUMAR PURI AND ORS.
|
February 25, 2015 |
|
DALIP SINGH Vs. RAM CHANDER
|
February 20, 2015 |
|
DALIP SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 29, 2015 |
|
DALIP SINGH Vs. INCOME TAX OFFICER, MUKTSAR
|
May 25, 2015 |
|
DALIP SINGH Vs. HET RAM AND OTHERS
|
August 12, 2015 |
|
DALIP SINGH Vs. STATE OF HARYANA AND ORS.
|
January 21, 2015 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
September 4, 2015 |
|
DALIP SINGH Vs. THE AMRITSAR IMPROVEMENT TRUST
|
July 2, 2015 |
|
DALJEET KAUR SABHARWAL Vs. DESINDERPREET SINGH
|
September 19, 2015 |
|
DALJEET SINGH Vs. RAVINDER KAUR AND ORS.
|
December 10, 2015 |
|
DALJINDER SINGH @ SAHBI Vs. STATE OF PUNJAB
|
March 13, 2015 |
|
DALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 2015 |
|
DALJIT KAUR Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
DALJIT KAUR Vs. UPKAR SINGH AND ORS.
|
February 5, 2015 |
|
DALJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 12, 2015 |
|
DALJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 16, 2015 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
March 31, 2015 |
|
DALJIT SINGH Vs. UNION OF INDIA AND ORS.
|
May 8, 2015 |
|
DALJIT SINGH AND ORS Vs. SANDIP KAUR AND ORS
|
October 6, 2015 |
|
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
DALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2015 |
|
DALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2015 |
|
DALJIT SINGH GREWAL Vs. K K ATTRI
|
February 5, 2015 |
|
DALJIT SINGH GUJRAL AND ORS. Vs. JAGJIT SINGH ARORA AND ORS.
|
April 27, 2015 |
|
DALVIR SINGH Vs. GURDEEP SINGH AND ORS.
|
July 6, 2015 |
|
DALWINDER SINGH Vs. DIMPLE SINGLA
|
July 21, 2015 |
|
DALWINDER SINGH ALIAS KULLA Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH
|
May 18, 2015 |
|
DALWINDER SINGH AND ORS. Vs. UNION TERRITORY, CHANDIGARH
|
September 22, 2015 |
|
DALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 10, 2015 |
|
DALWINDER SINGH AND OTHERS Vs. BALDEV SINGH
|
December 2, 2015 |
|
DAMANDEEP Vs. JASPAL KAUR AND ORS.
|
September 15, 2015 |
|
DAMAYANTI Vs. STATE OF PUNJAB
|
January 19, 2015 |
|
DAMYANTI TOMER Vs. MUNICIPAL CORPORATION, KARNAL
|
September 10, 2015 |
|
DANISH Vs. STATE OF HARYANA
|
February 26, 2015 |
|
DARA ALIAS PINTU Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
July 30, 2015 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
DARBARA SINGH Vs. STATE OF HARYANA
|
May 11, 2015 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
DARBARA SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
December 24, 2015 |
|
DARBARA SINGH @ DALBARA SINGH Vs. STATE OF PUNJAB
|
September 7, 2015 |
|
DARBARA SINGH AND ANR. Vs. HARCHAND SINGH AND ORS.
|
December 8, 2015 |
|
DARBARA SINGH GURU Vs. MOHAMMAD SADIQUE
|
April 7, 2015 |
|
DARIYA SINGH Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT COR. LTD. AND ORS.
|
July 1, 2015 |
|
DARSHAN KUMAR Vs. STATE OF HARYANA
|
May 6, 2015 |
|
DARSHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
November 2, 2015 |
|
DARSHAN KUMAR GARG Vs. UNION OF INDIA AND ANOTHER
|
November 20, 2015 |
|
DARSHAN LAL Vs. BALJIT KAUR
|
February 21, 2015 |
|
DARSHAN SINGH Vs. BHOLA SINGH
|
March 24, 2015 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 21, 2015 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
DARSHAN SINGH Vs. ASHOK KUMAR
|
May 5, 2015 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 23, 2015 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
DARSHAN SINGH Vs. STATE BANK OF INDIA
|
March 13, 2015 |
|
DARSHAN SINGH Vs. BABU RAM SURINDER PAL COMMISSION AGENT
|
March 17, 2015 |
|
DARSHAN SINGH Vs. C.B.I.
|
October 6, 2015 |
|
DARSHAN SINGH AND ANOTHER Vs. SUBHCHARANPAL KAUR AND OTHERS
|
July 16, 2015 |
|
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 25, 2015 |
|
DARSHAN SINGH AND ORS. Vs. AMARJIT SINGH
|
August 24, 2015 |
|
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
|
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 4, 2015 |
|
DARSHAN SINGH AND ORS. Vs. CHARANJIT KAUR
|
December 11, 2015 |
|
DARSHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2015 |
|
DARSHAN SINGH AND OTHERS Vs. CHARAN DASS SHARMA
|
August 20, 2015 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
DARSHAN SINGH AND OTHERS Vs. DEPUTY COMMISSIONER, BATHINDA AND OTHERS
|
May 25, 2015 |
|
DARSHAN SINGH BHULLAR Vs. GUPTA FEED STORE
|
April 20, 2015 |
|
DARSHANA RANI Vs. STATE OF HARYANA AND ORS.
|
September 24, 2015 |
|
DARSHANI DEVI Vs. GIAN CHAND AND ORS.
|
August 24, 2015 |
|
DARSHI RAM Vs. BOOTI RAM AND ORS.
|
December 1, 2015 |
|
DARSHNA DEVI Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
DAS SINGH Vs. NIRANJAN SINGH AND ORS.
|
October 20, 2015 |
|
DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA
|
February 20, 2015 |
|
DAUD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.
|
September 22, 2015 |
|
DAVENDER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 12, 2015 |
|
DAVINDER KANT SHARMA Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
DAVINDER KAUR AND ANOTHER Vs. BALWANT SINGH AND ANOTHER
|
November 2, 2015 |
|
DAVINDER KAUR AND ORS. Vs. KARAMJIT SINGH AND ORS.
|
February 20, 2015 |
|
DAVINDER KUMAR KANSRA Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
DAVINDER LAL Vs. JASWINDER SINGH AND OTHERS
|
August 31, 2015 |
|
DAVINDER PAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
December 19, 2015 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 27, 2015 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
May 19, 2015 |
|
DAVINDER SINGH BAJWA Vs. STATE OF PUNJAB AND ORS.
|
May 7, 2015 |
|
DAVINDER SINGH RANDHAWA Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2015 |
|
DAYA CHAND Vs. BRAHMA AND ORS
|
November 16, 2015 |
|
DAYA KISHAN BANSAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
DAYA KISHAN VASISTH AND ORS. Vs. KANWAR LAL AND ORS.
|
April 8, 2015 |
|
DAYA NAND Vs. PAWAN KUMAR AND ORS.
|
February 20, 2015 |
|
DAYA NAND Vs. MAHINDER
|
May 19, 2015 |
|
DAYA NAND & OTHERS Vs. STATE OF HARYANA
|
September 4, 2015 |
|
DAYA NAND AND OTHERS Vs. COMMISSIONER, HISSAR DIVISION,
HISSAR AND ANOTHER
|
July 14, 2015 |
|
DAYA RAM Vs. BHAGWAN AND ORS.
|
September 22, 2015 |
|
DAYA RANI AND OTHERS Vs. RAJINDER SINGH AND ANOTHER
|
July 28, 2015 |
|
DAYAL SINGH Vs. JAGTAR SINGH AND OTHERS
|
September 3, 2015 |
|
DAYAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 11, 2015 |
|
DAYAL SINGH Vs. DALJEET SINGH AND ORS.
|
September 4, 2015 |
|
DAYAL SINGH AND ORS. Vs. RAJ PAL
|
December 8, 2015 |
|
DAYAL SINGH COLLEGE TRUST SOCIETY Vs. STATE OF HARYANA AND ORS.
|
September 19, 2015 |
|
DAYAL SINGH COLLEGE TRUST SOCIETY Vs. STATE OF HARYANA AND ORS.
|
September 9, 2015 |
|
DAYANAND Vs. UHBVNL AND ORS.
|
June 30, 2015 |
|
DAYANAND Vs. STATE OF HARYANA AND ORS.
|
December 2, 2015 |
|
DAYANAND AND ORS. Vs. STATE OF HARYANA
|
May 14, 2015 |
|
DAYAWANTI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2015 |
|
DCM LTD. Vs. P.O. CONTROLLING AUTHORITY AND ORS.
|
September 4, 2015 |
|
DEEGH RAM Vs. SHOE NARAIN
|
February 4, 2015 |
|
DEEN MOHAMMAD Vs. RESHMI AND ORS.
|
August 14, 2015 |
|
DEEP CHAND ALIAS DEEPAN Vs. GOPI RAM AND OTHERS
|
August 3, 2015 |
|
DEEP KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
June 30, 2015 |
|
DEEPAK Vs. STATE OF HARYANA
|
September 7, 2015 |
|
DEEPAK Vs. SANJEEV
|
April 9, 2015 |
|
DEEPAK Vs. STATE OF PUNJAB AND ORS.
|
January 15, 2015 |
|
DEEPAK Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
DEEPAK Vs. THE STATE OF HARYANA AND OTHERS
|
December 5, 2015 |
|
DEEPAK Vs. STATE OF HARYANA
|
May 29, 2015 |
|
DEEPAK AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
February 20, 2015 |
|
DEEPAK ARORA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2015 |
|
DEEPAK CHAUDHARY Vs. STATE OF HARYANA
|
March 18, 2015 |
|
DEEPAK GARG Vs. NISHA RANI
|
July 20, 2015 |
|
DEEPAK JAIN Vs. MUNICIPAL COUNCIL AND ORS.
|
March 16, 2015 |
|
DEEPAK JOSHI @ DIMPLE Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
DEEPAK KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
September 10, 2015 |
|
DEEPAK KUMAR Vs. STATE OF HARYANA
|
September 9, 2015 |
|
DEEPAK KUMAR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
March 23, 2015 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 7, 2015 |
|
DEEPAK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 21, 2015 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB AND ORS.
|
September 8, 2015 |
|
DEEPAK KUMAR AND ORS. Vs. STATE OF U.T., CHANDIGARH AND ORS.
|
July 30, 2015 |
|
DEEPAK KUMAR PATEL Vs. STATE OF HARYANA
|
July 6, 2015 |
|
DEEPAK MANGLA Vs. NANAKCHAND AND ORS.
|
February 6, 2015 |
|
DEEPAK MITTAL Vs. STATE OF HARYANA
|
July 13, 2015 |
|
DEEPAK RANI Vs. STATE OF HARYANA AND OTHERS
|
September 2, 2015 |
|
DEEPAK SHARMA Vs. STATE OF PUNJAB AND ORS.
|
November 6, 2015 |
|
DEEPAK SINGH Vs. POOJA
|
November 2, 2015 |
|
DEEPAK WALIA Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
DEEPIKA Vs. STATE OF HARYANA
|
May 21, 2015 |
|
DELHI AIRPORT METRO PVT. LTD. Vs. COMMISSIONER
|
March 13, 2015 |
|
DELTA GUARDS PVT. LTD. Vs. SARVA HARYANA GRAMIN BANK AND ORS.
|
January 23, 2015 |
|
DELTA HAMLIN LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
August 12, 2015 |
|
DELTA INFORMATION SERVICE LTD. Vs. COMMR. OF C. EX.
|
January 20, 2015 |
|
DEPUTY COMMISSIONER, KARNAL AND ORS. Vs. SUNITA AND ORS.
|
July 3, 2015 |
|
DES RAJ Vs. STATE OF PUNJAB AND ORS.
|
September 10, 2015 |
|
DES RAJ AND ORS. Vs. RAJIV KATARIA
|
February 5, 2015 |
|
DESH RAJ Vs. STATE OF HARYANA AND OTHERS
|
December 23, 2015 |
|
DESH RAJ AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
August 18, 2015 |
|
DEV KARAN Vs. SUBHASH AND ANOTHER
|
August 6, 2015 |
|
DEV RAJ @ DEV BEHAL Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
DEV RAJ AGGARWAL Vs. RAVINDER KUMAR AND OTHERS
|
July 8, 2015 |
|
DEV RAJ AND ORS. Vs. RAM CHANDER AND ORS.
|
November 5, 2015 |
|
DEV RAJ SHARMA Vs. USHA KUMARI
|
January 13, 2015 |
|
DEVA SWIMMING INSTITUTE LTD. Vs. ANITA YADAV AND ORS.
|
May 4, 2015 |
|
DEVENDER KUMAR GUPTA Vs. STATE OF HARYANA
|
April 1, 2015 |
|
DEVENDER KUMAR SHARMA @ DEV Vs. GAURAV ENTERPRISES
|
December 18, 2015 |
|
DEVENDER SINGH Vs. AVTAR SINGH
|
August 31, 2015 |
|
DEVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 27, 2015 |
|
DEVI Vs. DAKSHINI HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
August 28, 2015 |
|
DEVI SAHAI Vs. TRILOCH PATHAK
|
May 8, 2015 |
|
DEVINDER @ RINKU @ DAKU AND ANOTHER Vs. STATE OF UT CHANDIGARH & ANOTHER
|
August 5, 2015 |
|
DEVINDER AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
DEVINDER KAUR AND ORS. Vs. AMRIK SINGH
|
October 1, 2015 |
|
DEVINDER KAUR AND OTHERS Vs. ANGREJ SINGH AND OTHERS
|
September 23, 2015 |
|
DEVINDER KUMAR Vs. STATE OF PUNJAB
|
September 10, 2015 |
|
DEVINDER KUMAR DHIMAN AND ORS. Vs. STATE OF U.T., CHANDIGARH AND ORS.
|
July 21, 2015 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 2015 |
|
DEVINDER SINGH @ SITA Vs. STATE OF HARYANA
|
October 9, 2015 |
|
DEVINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 31, 2015 |
|
DEVINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
DEVKI NANDAN Vs. STATE OF HARYANA AND ORS.
|
April 23, 2015 |
|
DEVKI NANDAN AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
December 17, 2015 |
|
DHAN RAJ AND ORS. Vs. SATPAL AND ORS.
|
September 23, 2015 |
|
DHAN SINGH Vs. RAJ BALA AND ORS
|
October 8, 2015 |
|
DHAN SINGH AND OTHERS Vs. STATE OF HARYANA
|
August 26, 2015 |
|
DHANI RAM Vs. U.H.B.V.N. AND ORS.
|
March 2, 2015 |
|
DHANI RAM AND ORS. Vs. STATE OF HARYANA
|
September 23, 2015 |
|
DHANNA SINGH AND ORS. Vs. SHINGARA SINGH
|
January 14, 2015 |
|
DHANPAT Vs. SHIMLA
|
February 27, 2015 |
|
DHANPAT RAI Vs. MANJIT SINGH
|
September 9, 2015 |
|
DHANPATI AND ORS. Vs. GURPRIT SINGH AND ORS.
|
September 17, 2015 |
|
DHANPATI AND ORS. Vs. BUDH RAM AND ORS.
|
August 24, 2015 |
|
DHANRAJ AND ORS. Vs. SUNITA
|
January 13, 2015 |
|
DHANWANT SINGH Vs. THE FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND ORS.
|
January 29, 2015 |
|
DHARAM BIR Vs. STATE OF HARYANA AND ORS.
|
April 27, 2015 |
|
DHARAM CHAND Vs. STATE OF HARYANA
|
May 4, 2015 |
|
DHARAM CHAND AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
January 8, 2015 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
March 11, 2015 |
|
DHARAM PAL Vs. SANTOSH DEVI
|
May 6, 2015 |
|
DHARAM PAL Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
|
DHARAM PAL Vs. LABOUR COURT-CUM-INDUSTRIAL
|
September 15, 2015 |
|
DHARAM PAL Vs. RAKESH KUMAR AND OTHERS
|
July 28, 2015 |
|
DHARAM PAL Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
DHARAM PAL Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCER FEDERATION LIMITED (MILKFED) AND ORS.
|
August 24, 2015 |
|
DHARAM PAL Vs. STATE OF HARYANA AND ORS.
|
April 21, 2015 |
|
DHARAM PAL AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
|
July 22, 2015 |
|
DHARAM SINGH Vs. OMAX CONSTRUCTION LIMITED AND ORS.
|
March 12, 2015 |
|
DHARAM SINGH Vs. STATE OF HARYANA AND ORS.
|
September 30, 2015 |
|
DHARAM SINGH AND ORS. Vs. BHAI KA BAGH COOPERATIVE SOCIETY
|
March 23, 2015 |
|
DHARAMBIR Vs. JAIBIR & OTHERS
|
September 9, 2015 |
|
DHARAMBIR Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
March 3, 2015 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
September 9, 2015 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
February 4, 2015 |
|
DHARAMBIR AND ORS. Vs. STATE OF HARYANA
|
July 16, 2015 |
|
DHARAMBIR AND OTHERS Vs. SOHAN LAL OTHERS
|
November 3, 2015 |
|
DHARAMBIR S/O LATE SH BIHARI LAL Vs. STATE OF HARYANA
|
January 28, 2015 |
|
DHARAMBIR SINGH @ DHEERA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2015 |
|
DHARAMDUTT @ HARPAL Vs. SMT.GEETA DEVI
|
December 19, 2015 |
|
DHARAMPAL Vs. STATE OF HARYANA AND ANOTHER
|
November 17, 2015 |
|
DHARAMPAL Vs. GULABO
|
August 18, 2015 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
September 9, 2015 |
|
DHARAMPAL Vs. SARPANCH GRAM PANCHAYAT KAPOORI AND OTHERS
|
September 14, 2015 |
|
DHARAMPAL Vs. NATHU RAM
|
April 27, 2015 |
|
DHARAMPAL SINGH Vs. STATE OF HARYANA
|
January 30, 2015 |
|
DHARAMPREET KAUR Vs. MOHINDER KAUR
|
February 19, 2015 |
|
DHARAMVEER Vs. STATE OF PUNJAB AND ORS.
|
July 13, 2015 |
|
DHARAMVEER & ANR Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
DHARAMVIR Vs. SANJAY GUPTA
|
April 10, 2015 |
|
DHARAMVIR Vs. SURASTI DEVI (DECEASED)
|
July 2, 2015 |
|
DHARAMVIR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 13, 2015 |
|
DHARAMVIR SINGH Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
DHARAMVIR SINGH Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
DHARI RAM Vs. PARTAP SINGH AND ORS.
|
May 21, 2015 |
|
DHARM SINGH AND ORS. Vs. KRISHNI DEVI AND ORS.
|
March 18, 2015 |
|
DHARMENDER AND ANOTHER Vs. MUSTAK AHMED
|
March 18, 2015 |
|
DHARMENDER AND ANOTHER Vs. RAVINDER SINGH
|
December 1, 2015 |
|
DHARMINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 21, 2015 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB
|
August 24, 2015 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
DHEERAJ KUMAR Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
DHEERAJ KUMAR @ KANNU Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
DHINGRA TRADING CO. AND ORS. Vs. RAMESH LAL AND ORS.
|
November 26, 2015 |
|
DHIRAJ MITTAL Vs. STATE OF PUNJAB
|
July 1, 2015 |
|
DHIRAJ PAL SINGH Vs. DIRECTOR GENERAL PUNJAB AND ANOTHER
|
February 11, 2015 |
|
DHOOP SINGH Vs. STATE OF HARYANA AND ORS.
|
May 1, 2015 |
|
DHYAN CHAND ALIAS DHANARH Vs. STATE OF HARYANA
|
February 13, 2015 |
|
DHYAN SINGH Vs. STATE OF HARYANA
|
August 10, 2015 |
|
DHYAN SINGH Vs. P.O., LABOUR COURT-III, FARIDABAD AND ORS.
|
October 20, 2015 |
|
DHYAN SINGH AND OTHERS Vs. STATE OF HARYANA & ANOTHER
|
July 30, 2015 |
|
DIAL SINGH @ GURDIAL SINGH Vs. STATE OF PUNJAB
|
September 4, 2015 |
|
DIDAR SINGH Vs. JOGA SINGH
|
May 25, 2015 |
|
DIDAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 10, 2015 |
|
DIDAR SINGH @ DARA SINGH Vs. RAVINDER KAUR AND ANOTHER
|
November 30, 2015 |
|
DILBAG RAM Vs. BHAJAN DASS AND OTHERS
|
December 1, 2015 |
|
DILBAG SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 1, 2015 |
|
DILBAG SINGH Vs. JOGINDER SINGH
|
May 19, 2015 |
|
DILBAG SINGH Vs. PRESIDING OFFICER AND ORS.
|
August 11, 2015 |
|
DILBAG SINGH Vs. RAM SARUP AND ANOTHER
|
April 20, 2015 |
|
DILBAG SINGH AND ORS. Vs. STATE OF HARYANA
|
September 9, 2015 |
|
DILBAG SINGH AND OTHERS Vs. DIRECTOR CONSOLIDATION, HARYANA, CHANDIGARH AND OTHERS
|
August 6, 2015 |
|
DILBAG SINGH SON OF BOHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 3, 2015 |
|
DILBAGH RAI Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 4, 2015 |
|
DILBAGH SINGH Vs. AVTAR SINGH AND OTHERS
|
August 11, 2015 |
|
DILBAGH SINGH Vs. PARSAN SINGH
|
April 22, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2015 |
|
DILBAGH SINGH Vs. UNION OF INDIA
|
March 20, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 18, 2015 |
|
DILBAGH SINGH AND ORS. Vs. STATE OF HARYANA
|
September 3, 2015 |
|
DILBAGH SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 21, 2015 |
|
DILBAR JEET SINGH SAHOTA Vs. RAJWANT KAUR SAHOTA
|
August 17, 2015 |
|
DILBAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2015 |
|
DILE RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
DIMPLE RANI AND OTHERS Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING, HARYANA AND OTHERS
|
July 6, 2015 |
|
DIMPLE SINGLA (NOW VERMA) Vs. STATE OF HARYANA
|
January 29, 2015 |
|
DINA NATH DHIMAN Vs. JASWINDER SINGH AND OTHERS
|
August 17, 2015 |
|
DINESH Vs. STATE OF HARYANA
|
August 24, 2015 |
|
DINESH Vs. STATE OF HARYANA
|
February 24, 2015 |
|
DINESH Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
DINESH AND ORS. Vs. STATE OF HARYANA
|
March 12, 2015 |
|
DINESH GUPTA Vs. STATE OF PUNJAB & ANOTHER
|
July 28, 2015 |
|
DINESH KUMAR Vs. PAWAN DEVI
|
April 30, 2015 |
|
DINESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
September 21, 2015 |
|
DINESH KUMAR Vs. THE STATE OF HARYANA AND ORS.
|
February 23, 2015 |
|
DINESH KUMAR (GOGAL) AND ORS. Vs. LILA DHA
|
January 13, 2015 |
|
DIPIKA SHARMA Vs. PARAMJIT SINGH
|
October 12, 2015 |
|
DIRECTOR TRANSPORT Vs. PRESIDING OFFICER AND ORS.
|
May 14, 2015 |
|
DIRECTOR, HARYANA STATE LOTTERIES DEPARTMENT Vs. RAMESH KUMAR AND ANOTHER
|
August 6, 2015 |
|
DISTRICT EDUCATION OFFICER, JHAJJAR AND ORS. Vs. RAJ PAL AND ORS.
|
September 4, 2015 |
|
DISTRICT FOOD AND SUPPLIES CONTROLLER, PALWAL Vs. RAJESH & ANR
|
September 14, 2015 |
|
DISTRICT MANAGER, CONFED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
October 6, 2015 |
|
DISTRICT RED CROSS SOCIETY FARIDABAD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
July 9, 2015 |
|
DISTRICT RED CROSS SOCIETY FARIDABAD AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
September 7, 2015 |
|
DIVISIONAL FOREST OFFICER (T), FOREST DIVISION, ROHTAK Vs. PREM PAL SINGH
|
March 10, 2015 |
|
DIVISIONAL FOREST OFFICER (TERRITORIAL), BHIWANI Vs. SURAJ BHAN & ANR
|
July 7, 2015 |
|
DIVISIONAL FOREST OFFICER, BHIWANI Vs. CHANDI RAM AND ORS.
|
November 18, 2015 |
|
DIVISIONAL FOREST OFFICER, GURDASPUR Vs. SHAM LAL AND ANOTHER
|
September 18, 2015 |
|
DIVISIONAL FOREST OFFICER, TERRITORIAL AND ORS. Vs. LILO AND ORS.
|
May 29, 2015 |
|
DIVISIONAL WILDLIFE OFFICER Vs. KALAWATI
|
February 12, 2015 |
|
DIVJOT KAUR Vs. STATE OF PUNJAB
|
May 29, 2015 |
|
DIVYA SINGLA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2015 |
|
DIVYA TOSH DASS Vs. M-TECH SOLUTIONS TRADING COMPANY (FIRM)
|
January 19, 2015 |
|
DIVYANSHU AGGARWAL Vs. AMRIT CHOPRA
|
July 23, 2015 |
|
DIWAN Vs. STATE OF HARYANA
|
March 17, 2015 |
|
DIWANA Vs. JAIPAL AND ORS.
|
November 2, 2015 |
|
DLF LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 18, 2015 |
|
DOLLY GAMBHIR Vs. GURPREET KAUR AND ORS.
|
September 8, 2015 |
|
DON BOSCO GLOBAL SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 31, 2015 |
|
DR. ANANT RAM Vs. STATE OF HARYANA
|
September 2, 2015 |
|
DR. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY Vs. EMPLOYEES PROVIDENT FUND DEPARTMENT AND ORS.
|
May 10, 2015 |
|
DR. G.S. GILL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 7, 2015 |
|
DR. RAJ KUMAR SHARMA Vs. STATE OF PUNJAB
|
October 13, 2015 |
|
DR. VIBHA HANS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 2, 2015 |
|
DROLIA ISPAT AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 29, 2015 |
|
DRONACHARYA COLLEGE OF ENGINEERING Vs. STATE OF HARYANA AND ORS.
|
June 30, 2015 |
|
DU PARTS EXPORT PRIVATE LIMITED & ANOTHER Vs. DAVINDER SINGH
|
August 3, 2015 |
|
DURGA PUBLICITY SERVICE AND ORS. Vs. MUNICIPAL CORPORATION
|
April 24, 2015 |
|
DURGA RICE AND GENERAL MILLS AND ORS. Vs. SUDARSHAN KUMAR AND ORS.
|
July 17, 2015 |
|
DUSHYANT KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED & OTHERS
|
August 27, 2015 |
|
DYAL SWAROOP AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 4, 2015 |
|
EASTMAN INTERNATIONAL Vs. STATE OF PUNJAB AND ORS.
|
August 18, 2015 |
|
EKAM TRANSPORT Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
May 25, 2015 |
|
ELIS EXPORTS Vs. THE STATE OF HARYANA AND ORS.
|
July 20, 2015 |
|
EMANUEL ANWER MASIH Vs. UNION OF INDIA
|
May 14, 2015 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ORS.
|
October 6, 2015 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS. Vs. BRISTOL HOTELS (P) LTD. AND ORS.
|
March 24, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. HMT LIMITED AND ANOTHER
|
March 17, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARYANA GAS AGENCY
|
February 21, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAVOURATE SMALL INVESTMENTS LTD.
|
May 15, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. JASWANT SINGH AND OTHERS
|
November 28, 2015 |
|
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. PARMINDER SINGH
|
April 23, 2015 |
|
ENGINEERS AUTO CENTRE Vs. STATE OF PUNJAB AND ORS.
|
September 21, 2015 |
|
EQUIPMENT CONDUCTORS & CABLES LTD., GURGAON Vs. CHIEF ENGINEER, TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS.
|
September 30, 2015 |
|
ER. M.L. MITTAL Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.
|
July 23, 2015 |
|
ESPN INC Vs. ISHAN CREDITS LTD
|
February 11, 2015 |
|
ESS EMM METAL WORKS Vs. STATE OF PUNJAB AND ORS.
|
September 4, 2015 |
|
ESSEL HOUSING PROJECTS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
September 22, 2015 |
|
ESTATE OFFICER HUDA AND ORS. Vs. JAI CHAND
|
April 20, 2015 |
|
ESTATE OFFICER, U T , CHANDIGARH Vs. CHARAN KAUR
|
February 27, 2015 |
|
ESTATE OFFICER, UNION TERRITORY Vs. SHOBHAWATI AND ANOTHER
|
December 7, 2015 |
|
ESTATE OFFICER-CUM-DEPUTY COMMISSIONER Vs. BHAG SINGH AND ANOTHER
|
July 8, 2015 |
|
EVERGREEN SR. SECONDARY SCHOOL Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
February 5, 2015 |
|
EX ASI RAVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2015 |
|
EX CONSTABLE DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 16, 2015 |
|
EX. CONSTABLE AVTAR SINGH Vs. UNION OF INDIA
|
January 16, 2015 |
|
EX. HC RAKESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2015 |
|
EXECUTIVE ENGINEER Vs. DINESH KUMAR AND ANOTHER
|
September 14, 2015 |
|
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
May 6, 2015 |
|
EXECUTIVE ENGINEER OPERATION, SUB URBAN DIVISION, UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. LABOUR COMMISSIONER, HARYANA AND ORS.
|
February 13, 2015 |
|
EXECUTIVE ENGINEER, CENTRAL WORKS DIVISION,
PUNJAB PWD B&R BRANCH Vs. RAVAIL SINGH AND ANOTHER
|
October 20, 2015 |
|
EXECUTIVE ENGINEER, D.H.B.V.N.L., TAURU, DISTRICT Vs. RAGHU AND ANOTHER
|
December 17, 2015 |
|
EXECUTIVE ENGINEER, DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. PRESIDING OFFICER AND ORS.
|
May 13, 2015 |
|
EXECUTIVE ENGINEER, DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. JOGINDER SINGH AND ORS.
|
July 20, 2015 |
|
EXECUTIVE ENGINEER, FATEHABAD WATER SERVICES DIVISION Vs. SURESH KUMAR
|
February 23, 2015 |
|
EXECUTIVE ENGINEER, MAHENDERGARH CANAL WATER SERVICES DIVISION Vs. CHET RAM AND ORS.
|
April 9, 2015 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DIVISION NO. 2 Vs. MAHAVIR PRASHAD AND ORS.
|
October 20, 2015 |
|
EXECUTIVE ENGINEER, PWD (B&R) PROVINICIAL DIVISION, BRANCH BHIWANI AND ORS. Vs. NIRMALA AND ORS.
|
October 8, 2015 |
|
FAIR DEAL, VILLAGE ADAMWALGARHI, HOSHIARPUR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH
|
February 20, 2015 |
|
FAISAL TANVEER Vs. UNION OF INDIA AND ORS.
|
May 13, 2015 |
|
FAKIR CHAND AND OTHERS Vs. CHANDI RAM AND OTHERS
|
December 11, 2015 |
|
FAKIR CHAND GUPTA Vs. ASHOK KUMAR GUPTA
|
August 5, 2015 |
|
FAKIRIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 26, 2015 |
|
FARIAD SINGH Vs. BALWINDER SINGH
|
September 18, 2015 |
|
FARID @ MOHD FARID Vs. STATE OF HARYANA
|
October 9, 2015 |
|
FARIDABAD EX-SAINIK & KARAMCHARI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA
|
March 25, 2015 |
|
FATEH CONSTRUCTION AND ORS. Vs. RELIANCE CAPITAL LTD. AND ORS.
|
September 4, 2015 |
|
FATEH MOHAMMAD AND ANR. Vs. JAKIR AND OTHERS
|
December 23, 2015 |
|
FATEH SINGH AND OTHERS Vs. STATE OF HARYANA
|
July 1, 2015 |
|
FEDERATION OF INDIAN AIRLINES Vs. UNION OF INDIA
|
September 24, 2015 |
|
FEROZEPPUR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. SUMIT WADHAWAN
|
July 2, 2015 |
|
FIANCUS SOLUTIONS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
March 4, 2015 |
|
FIRM SOHAN SINGH AND ORS. Vs. RITU SHARMA AND ORS.
|
February 6, 2015 |
|
FLEETGUARD FILTERS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES, CHANDIGARH ADMINISTRATION AND ORS.
|
September 10, 2015 |
|
FLORENCE INSTITUTE OF MPHW (MALE) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 26, 2015 |
|
FONDANT PROPBUILD PRIVATE LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 5, 2015 |
|
FOOD CORPORATION OF INDIA Vs. SARABJIT SINGH AND OTHERS
|
August 17, 2015 |
|
FOOD CORPORATION OF INDIA Vs. PARSHADA MAL MUKANDI LAL AND OTHERS
|
September 7, 2015 |
|
FOOD CORPORATION OF INDIA Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
January 6, 2015 |
|
FORNAX REAL ESTATE LIMITED Vs. CHANDIGARH SPUN PIPE COMPANY AND ORS.
|
October 15, 2015 |
|
FORTIS HEALTH CARE LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 23, 2015 |
|
FURINDER KUMAR @ RAJA Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
FUTURE GENERALI GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. KRISHNA DEVI AND ORS.
|
May 13, 2015 |
|
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. MAHENDER SINGH AND OTHERS
|
July 22, 2015 |
|
G K TRADERS Vs. GURBACHAN SINGH
|
February 5, 2015 |
|
G.C. DHURIWALA AND ORS. Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
September 23, 2015 |
|
G.L. BAJAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 8, 2015 |
|
GAGAN ALIAS GAGANDEEP Vs. STATE OF HARYANA
|
October 14, 2015 |
|
GAGAN PREET KAUR Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
GAGAN SACHDEVA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
|
March 27, 2015 |
|
GAGANDEEP Vs. STATE OF PUNJAB AND OTHERS
|
August 28, 2015 |
|
GAGANDEEP AND ORS. Vs. DISTRICT APPROPRIATE AUTHORITY-CUM-CMO AMBALA AND ORS.
|
March 23, 2015 |
|
GAGANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
May 27, 2015 |
|
GAGANDEEP KAUR Vs. GND UNIVERSITY AND ORS.
|
July 22, 2015 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
GAJA NAND Vs. STATE OF HARYANA AND ORS.
|
March 19, 2015 |
|
GAJE SINGH Vs. S L MALU AND ANOTHER
|
November 17, 2015 |
|
GAJE SINGH Vs. STATE OF HARYANA & ANOTHER
|
July 1, 2015 |
|
GAJINDER SINGH PARMAR AND ANOTHER Vs. GENERAL PUBLIC
|
October 8, 2015 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
GAJJU MASIH Vs. RETGARH TRADERS
|
April 10, 2015 |
|
GAMA Vs. SHAUKAT ALI KHAN
|
January 14, 2015 |
|
GAMDOOR SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL AND ORS.
|
July 17, 2015 |
|
GANDA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 10, 2015 |
|
GANESH KUMAR Vs. INDERJIT
|
May 13, 2015 |
|
GANGA BISHAN AND ANR Vs. RAJINDER KUMAR & ANR
|
July 29, 2015 |
|
GANGA PRASAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
May 6, 2015 |
|
GANGA RAM PUNIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 17, 2015 |
|
GANGA SINGH AND ORS. Vs. MOHAN LAL AND ORS.
|
March 4, 2015 |
|
GANPAT SINGH Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
|
GARIB DASS Vs. GRAM PANCHAYAT KARASAN, TEHSIL NARAINGARH, DISTRICT AMBALA
|
January 12, 2015 |
|
GARU RAM Vs. OTIS ELEVATOR COMPANY (INDIA) LTD. AND ORS.
|
April 7, 2015 |
|
GARWINDER KAUR Vs. UNION OF INDIA AND OTHERS
|
July 13, 2015 |
|
GAURAV AND ORS. Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ORS.
|
November 5, 2015 |
|
GAURAV ELECTRONICS Vs. ADDITIONAL COMMISSIONER OF CUSTOMS SAHNEWAL AND ORS.
|
January 23, 2015 |
|
GAURAV GOYAL @ GAURAV KUMAR Vs. STATE OF PUNJAB
|
July 3, 2015 |
|
GAURAV GUPTA Vs. GURDEEP SINGH
|
December 17, 2015 |
|
GAURAV SONI Vs. STATE OF PUNJAB
|
January 30, 2015 |
|
GAYANTI Vs. ANUPAM AND ORS.
|
September 10, 2015 |
|
GAYATRI DEVI Vs. STATE OF HARYANA
|
April 27, 2015 |
|
GAYATRI DEVI Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2015 |
|
GEETA Vs. STATE OF HARYANA AND ANOTHER
|
August 13, 2015 |
|
GEETA AND ORS. Vs. SHIV CHARAN AND ORS.
|
February 5, 2015 |
|
GEETA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
GEETA AND OTHERS Vs. SANJAY KUMAR AND OTHERS
|
September 23, 2015 |
|
GEETA DEVI AND OTHERS Vs. RAM DAYAL CHAUDHARY AND OTHERS
|
July 8, 2015 |
|
GEETA RANI Vs. MURTI SHRI SHIVJI MAHARAJ INSTALLED IN TEMPLE SHIVJI MAHARAJ
|
April 6, 2015 |
|
GEETANJALI RAUTELA Vs. ROHAN JAGDALE AND ORS.
|
June 30, 2015 |
|
GEJO Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
GELA RAM CHUMBER Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
|
December 10, 2015 |
|
GENERAL MANAGER GURDASPUR COOP. SUGAR MILLS LTD. Vs. NATHU RAM AND ORS.
|
July 27, 2015 |
|
GENERAL MANAGER, HARYANA ROADWAYS, KAITHAL AND OTHERS Vs. HUKAM CHAND
|
September 1, 2015 |
|
GENERAL MANAGER, PUNJAB ROADWAYS AMRITSAR Vs. GURDIP SINGH
|
January 28, 2015 |
|
GENERAL MANAGER, PUNJAB ROADWAYS AND ORS. Vs. RAMESH KUMAR AND ORS.
|
January 28, 2015 |
|
GENERAL MANAGER, PUNJAB ROADWAYS AND ORS. Vs. SATWINDER SINGH AND ORS.
|
December 1, 2015 |
|
GHAN SHYAM NATANI Vs. STATE OF HARYANA AND ANOTHER
|
August 13, 2015 |
|
GHANSHYAM DASS KEDIA Vs. STATE OF HARYANA AND ORS.
|
February 2, 2015 |
|
GHARSI RAM AND ORS. Vs. STATE OF HARYANA
|
January 6, 2015 |
|
GHASI RAM PANNA LAL Vs. STATE OF HARYANA AND ORS.
|
March 24, 2015 |
|
GIAN CHAND Vs. SUCHRITA SARKAR ALIAS PINKI AND ANOTHER
|
December 17, 2015 |
|
GIAN CHAND AND ORS. Vs. RADHA AND ORS.
|
January 15, 2015 |
|
GIAN CHAND GARG Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
January 22, 2015 |
|
GIAN KAUR Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
GIAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 29, 2015 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
December 7, 2015 |
|
GIAN WATI AND OTHERS Vs. HARI CHAND AND OTHERS
|
November 17, 2015 |
|
GIANO Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
GILAN INTEL CABLES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
November 16, 2015 |
|
GILCO STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2015 |
|
GINA KAUR GILL AND ORS. Vs. RAJAT JAIN AND ORS.
|
September 28, 2015 |
|
GIND KAUR Vs. SARWAN SINGH
|
July 1, 2015 |
|
GINISH SHARMA Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
GINNI Vs. VIKAS MEHRA
|
February 11, 2015 |
|
GIRDHARI LAL AND OTHERS Vs. SURESH KUMAR AND OTHERS
|
July 28, 2015 |
|
GIRI RAJ @ GIRRAJ & ORS Vs. VINOD KUMAR & ORS
|
July 9, 2015 |
|
GIRRAJ SON OF RAMJI LAL Vs. SHIV CHARAN AND OTHERS
|
December 3, 2015 |
|
GOBIND RAI Vs. PREM LATA
|
May 25, 2015 |
|
GOBINDA; ROCKEY MASIH @ RAUKY MASIH Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
GOBINDER DASS DAHIYA Vs. ATTAR SINGH
|
November 16, 2015 |
|
GOBINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
GOLDEN LAND DEVELOPMENT (INDIA) LTD. Vs. THE JOINT SUB REGISTRAR AND ORS.
|
May 19, 2015 |
|
GOMTI AND OTHERS Vs. CHHABILA RAM AND OTHERS
|
July 9, 2015 |
|
GOODYEAR INDIA LTD. Vs. THE COMMISSIONER, CENTRAL EXCISE
|
August 27, 2015 |
|
GOPAL Vs. GRAM PANCHAYAT AND OTHERS
|
September 11, 2015 |
|
GOPAL AND ORS. Vs. STATE OF HARYANA
|
January 21, 2015 |
|
GOPAL CHAUDHARY Vs. STATE OF HARYANA
|
January 29, 2015 |
|
GOPAL DASS SCIENCE MASTER AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 15, 2015 |
|
GOPAL SINGH SONI Vs. STATE OF PUNJAB AND OTHERS
|
November 6, 2015 |
|
GOPI RAM Vs. KARNAIL SINGH
|
February 11, 2015 |
|
GORA SINGH AND ORS. Vs. STATE OF HARYANA
|
October 14, 2015 |
|
GOURAV Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
GOVINDAS GLOBAL EXPORT PVT LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 31, 2015 |
|
GRAM PANCHAYAT Vs. JUMLA MUSTARKA MALKAN (JOINT BISWEDARAN/PROPRIETORS) OF SHAMLAT THOLA OF VILLAGE HASANPUR
|
September 28, 2015 |
|
GRAM PANCHAYAT Vs. SHAKUNTALA DEVI
|
March 13, 2015 |
|
GRAM PANCHAYAT Vs. SUMAN GARG AND ORS.
|
March 31, 2015 |
|
GRAM PANCHAYAT BALHAR BINJU Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
|
GRAM PANCHAYAT MUTHADA KALAN Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 2015 |
|
GRAM PANCHAYAT OF VILLAGE DHARAK KALAN Vs. JAGMOHAN SINGH
|
September 7, 2015 |
|
GRAM PANCHAYAT OF VILLAGE GHABDAN Vs. ADDITIONAL DIRECTOR, CONSOLIDATION AND ORS.
|
May 7, 2015 |
|
GRAM PANCHAYAT OF VILLAGE KAPIAL, TEHSIL AND DISTRICT SANGRUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB, MOHALI AND OTHERS
|
July 7, 2015 |
|
GRAM PANCHAYAT OF VILLAGE SAPHERA Vs. GURNAM SINGH AND OTHERS
|
December 15, 2015 |
|
GRAM PANCHAYAT PARTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
August 24, 2015 |
|
GRAM PANCHAYAT VILLAGE BADANGI Vs. STATE OF HARYANA AND ORS.
|
March 30, 2015 |
|
GRAM PANCHAYAT VILLAGE KANGROR Vs. THE DIRECTOR CONSOLIDATION, PUNJAB, CHANDIGARH & ORS.
|
March 17, 2015 |
|
GRAM PANCHAYAT VILLAGE MULEPUR Vs. PREM SINGH AND ORS.
|
February 16, 2015 |
|
GRAM PANCHAYAT VILLAGE NAGALA, TEHSIL DERA BASSI DISTRICT SAS NAGAR, MOHALI Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2015 |
|
GRAM PANCHAYAT VILLAGE UNCHA SAMANA Vs. HARYANA WAKF BOARD AMBALA CANTT
|
October 6, 2015 |
|
GRAM PANCHAYAT, ALUHRAN Vs. STATE OF PUNJAB AND OTHERS
|
January 8, 2015 |
|
GRAM PANCHAYAT, BAJGHERA Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2015 |
|
GRAM PANCHAYAT, MACHHIWARA KHAM Vs. ADDITIONAL DIRECTOR CONSOLIDATION, PUNJAB AND OTHERS
|
July 20, 2015 |
|
GRAM PANCHAYAT, SAMALSAR Vs. STATE OF PUNJAB AND ORS.
|
September 2, 2015 |
|
GREAT INDIAN NAUTANKI COMPANY PRIVATE LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
May 8, 2015 |
|
GUARGUM INDIA PRIVATE LIMITED Vs. HARYANA FINANCIAL CORPORATION
|
January 7, 2015 |
|
GUDDU Vs. STATE OF HARYANA AND ORS.
|
September 16, 2015 |
|
GUL AISA BEGHAM Vs. RAZIA BEGHAM
|
January 29, 2015 |
|
GULAB SINGH Vs. STATE OF HARYANA AND ORS.
|
May 28, 2015 |
|
GULAM RASUL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 24, 2015 |
|
GULSHAN AND ORS. Vs. STATE OF HARYANA
|
February 5, 2015 |
|
GULSHAN KUMAR AND ORS. Vs. STATE OF HARYANA
|
February 21, 2015 |
|
GULSHAN VERMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 10, 2015 |
|
GULZAR AHMED Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2015 |
|
GULZAR SINGH Vs. STATE OF PUNJAB & ANR
|
July 13, 2015 |
|
GULZAR SINGH Vs. DIRECTOR STATE TRANSPORT AND OTHERS
|
July 23, 2015 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
GULZARA SINGH Vs. BRIJ RAJ SINGH AND ORS.
|
November 16, 2015 |
|
GULZARI LAL Vs. STATE OF HARYANA AND ORS
|
October 9, 2015 |
|
GULZARI LAL Vs. AMAR NATH AND ORS
|
September 7, 2015 |
|
GUNEET PAL SINGH SODHI Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
January 20, 2015 |
|
GUNJAN Vs. GAURAV KUMAR BHATIA
|
May 21, 2015 |
|
GUNWANT KAUR AND OTHERS Vs. SATNAM SINGH AND OTHERS
|
November 27, 2015 |
|
GUPTA CLOTH STORE AND ORS. Vs. KRISHNA DEVGAN
|
September 29, 2015 |
|
GUPTA STEEL ROLLING MILLS, MANDI GOBINDGARH Vs. UNION OF INDIA AND OTHERS
|
September 3, 2015 |
|
GURBACHAN KAUR AND ANOTHER Vs. GURDEEP KAUR @ DEEPO AND OTHERS
|
September 3, 2015 |
|
GURBACHAN SINGH Vs. TARSEM LAL
|
December 4, 2015 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
April 24, 2015 |
|
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 9, 2015 |
|
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 14, 2015 |
|
GURBAJ SINGH Vs. UNION OF INDIA AND ORS.
|
October 19, 2015 |
|
GURBAJ SINGH AND ORS. Vs. SONU KUMAR AND ORS.
|
April 24, 2015 |
|
GURBAX KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 5, 2015 |
|
GURBAX SINGH Vs. STATE OF HARYANA ORS.
|
February 13, 2015 |
|
GURBAX SINGH Vs. CHARAN DASS
|
January 28, 2015 |
|
GURBAX SINGH Vs. JAI PARKASH AND ORS.
|
February 23, 2015 |
|
GURBAX SINGH & ANOTHER Vs. STATE OF HARYANA & OTHERS
|
December 9, 2015 |
|
GURBAX SINGH ALIAS GURBAKSH SINGH Vs. RANJIT SINGH
|
May 20, 2015 |
|
GURBAX SINGH AND ANOTHER Vs. KULDEEP SINGH AND ANOTHER
|
July 9, 2015 |
|
GURBAX SINGH BAINS Vs. SARVESH KAUSHAL AND ORS.
|
December 7, 2015 |
|
GURBHAJAN SINGH @ GURBHAJAN KUMAR Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
GURBHEJ SINGH Vs. STATE OF PUNJAB
|
December 14, 2015 |
|
GURBHEJ SINGH ALIAS BHEJA ALIAS HARBHEJ SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
GURBINDER KAUR Vs. PRESIDING OFFICER, ELECTION TRIBUNAL AND ORS.
|
September 7, 2015 |
|
GURBIR SINGH AND ORS. Vs. PUNJAB & HARYANA HIGH COURT AND ORS.
|
January 16, 2015 |
|
GURBUX SINGH Vs. FAQIR CHAND AND ORS.
|
August 26, 2015 |
|
GURCHARAN KAUR AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
October 15, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2015 |
|
GURCHARAN SINGH Vs. KAUR SINGH AND OTHERS
|
September 11, 2015 |
|
GURCHARAN SINGH Vs. PRITAM SINGH AND ORS.
|
February 5, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 20, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
GURCHARAN SINGH Vs. JASWINDER KAUR
|
February 26, 2015 |
|
GURCHARAN SINGH Vs. JARNAIL SINGH AND ORS.
|
November 2, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
GURCHARAN SINGH Vs. GUDDI AND OTHERS
|
December 10, 2015 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 2015 |
|
GURCHARAN SINGH Vs. PUNJAB STATE
|
July 22, 2015 |
|
GURCHARAN SINGH @ CHANNA Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
GURCHARAN SINGH @ GOGGI Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
GURCHARAN SINGH @ MAKHAN Vs. STATE OF HARYANA
|
February 9, 2015 |
|
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 3, 2015 |
|
GURDARSHAN SINGH Vs. DALIP SINGH
|
May 29, 2015 |
|
GURDARSHAN SINGH AND ORS. Vs. PUNJAB WAKF BOARD AND ORS.
|
October 15, 2015 |
|
GURDAS GARG Vs. THE COMMISSIONER OF INCOME TAX (APPEALS), BATHINDA AND ORS.
|
July 16, 2015 |
|
GURDAS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2015 |
|
GURDAS SINGH Vs. AVTAR SINGH AND ORS.
|
July 10, 2015 |
|
GURDASPUR IMPROVEMENT TRUST Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
September 7, 2015 |
|
GURDAWARA SAHIB Vs. JOINT DEVELOPMENT COMMISSIONER
|
July 13, 2015 |
|
GURDAYAL Vs. RAJDEEP & OTHERS
|
September 14, 2015 |
|
GURDEEP KAUR Vs. LAL SINGH AND ORS.
|
September 29, 2015 |
|
GURDEEP KAUR Vs. THE STATE OF PUNJAB AND ORS.
|
February 10, 2015 |
|
GURDEEP KAUR AND ORS. Vs. JAGMOHAN SINGH RANA AND ORS.
|
February 6, 2015 |
|
GURDEEP SINGH Vs. CHARAN SINGH AND ORS.
|
May 5, 2015 |
|
GURDEEP SINGH Vs. GOPI RAM SURINDER KUMAR COMMISSION AGENTS
|
April 21, 2015 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
May 8, 2015 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
March 10, 2015 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
April 29, 2015 |
|
GURDEEP SINGH Vs. ATMA SINGH AND ANOTHER
|
September 3, 2015 |
|
GURDEEP SINGH Vs. SUBA SINGH AND OTHERS
|
July 16, 2015 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 27, 2015 |
|
GURDEEP SINGH Vs. FARIDKOT BATHINDA KSHETRIYA GRAMIN BANK
|
July 7, 2015 |
|
GURDEEP SINGH Vs. GURNEEK SINGH AND ORS.
|
February 19, 2015 |
|
GURDEEP SINGH & OTHERS Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
GURDEEP SINGH @ DEEPA Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
GURDEEP SINGH AND ORS. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
May 27, 2015 |
|
GURDEEP SINGH AND ORS. Vs. GURMEET SINGH AND ORS.
|
March 16, 2015 |
|
GURDEV KAUR Vs. AJMER SINGH
|
May 28, 2015 |
|
GURDEV KAUR Vs. SOHAN LAL AND ORS.
|
February 4, 2015 |
|
GURDEV KAUR Vs. KIRANJEET SINGH
|
August 19, 2015 |
|
GURDEV KAUR Vs. BALWINDER SINGH
|
February 21, 2015 |
|
GURDEV KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 9, 2015 |
|
GURDEV KAUR AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
|
July 10, 2015 |
|
GURDEV KUMARI Vs. SHAUKAT ALI
|
May 11, 2015 |
|
GURDEV SINGH Vs. VASDEV
|
January 12, 2015 |
|
GURDEV SINGH Vs. GURJIT SINGH
|
January 23, 2015 |
|
GURDEV SINGH Vs. SATPAL SINGH MAKKAR
|
February 6, 2015 |
|
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 8, 2015 |
|
GURDEV SINGH Vs. CHHAJJU SINGH AND ANR
|
November 28, 2015 |
|
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 2015 |
|
GURDEV SINGH Vs. MUKHTIAR SINGH AND ORS.
|
January 13, 2015 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
April 28, 2015 |
|
GURDEV SINGH Vs. JORA SINGH
|
July 28, 2015 |
|
GURDEV SINGH Vs. THE FINANCIAL COMMISSIONER & PRINCIPAL SECY TO GOVT. OF HARYANA AND ORS.
|
March 24, 2015 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
GURDEV SINGH Vs. JAGDEEP SINGH AND ORS.
|
December 9, 2015 |
|
GURDEV SINGH AND ORS. Vs. HARBANS SINGH AND ORS.
|
November 16, 2015 |
|
GURDEV SINGH AND ORS. Vs. STATE OF HARYANA
|
September 23, 2015 |
|
GURDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
GURDEV SINGH AND ORS. Vs. KARNAIL SINGH AND ORS.
|
October 14, 2015 |
|
GURDHIAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 2, 2015 |
|
GURDIAL KAPOOR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
|
April 1, 2015 |
|
GURDIAL KAUR AND ANOTHER Vs. GURTEJ SINGH @ GOSHI AND OTHERS
|
September 24, 2015 |
|
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR PANCHAYATS, PUNJAB AND ANOTHER
|
June 30, 2015 |
|
GURDIAL SINGH Vs. COMMISSIONER, WORKMENS COMPENSATION ACT, HISAR
|
January 14, 2015 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
GURDIAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 22, 2015 |
|
GURDIAL SINGH Vs. GAWRITEX INDUSTRIES LTD. AND ORS.
|
July 14, 2015 |
|
GURDIAL SINGH Vs. PIARA SINGH AND ORS.
|
May 25, 2015 |
|
GURDIAL SINGH AND ORS Vs. STATE OF PUNJAB & OTHERS
|
August 26, 2015 |
|
GURDIAL SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.
|
July 20, 2015 |
|
GURDIAL SINGH AND ORS. Vs. VIRSA SINGH
|
February 19, 2015 |
|
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 30, 2015 |
|
GURDIAL SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 19, 2015 |
|
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 31, 2015 |
|
GURDIAL SINGH AND OTHERS Vs. HARJIT SINGH AND OTHERS
|
December 18, 2015 |
|
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2015 |
|
GURDIAL SINGH AND OTHERS Vs. GURBHAGWANT SINGH ALIAS GURPREET SINGH AND OTHERS
|
September 16, 2015 |
|
GURDIAL SINGH SIDHU AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
|
GURDIP KAUR Vs. HARPREET KAUR AND ANOTHER
|
May 28, 2015 |
|
GURDIP SINGH Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND ORS.
|
September 16, 2015 |
|
GURDIP SINGH Vs. STATE OF HARYANA
|
July 14, 2015 |
|
GURDIP SINGH Vs. PRESIDING OFFICER AND OTHERS
|
November 26, 2015 |
|
GURDIP SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS AMRITSAR-I AND ORS.
|
July 2, 2015 |
|
GURDWARA MAZBHI SIKHAN SAHIB AND ORS. Vs. DARSHAN SINGH AND ORS.
|
February 21, 2015 |
|
GURETEJ SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2015 |
|
GURGAON CLUB Vs. ZILA PARISHAD GURGAON AND ORS.
|
September 3, 2015 |
|
GURINDER KAUR Vs. THE JOINT DEVELOPMENT COMMISSIONER AND OTHERS
|
January 9, 2015 |
|
GURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 19, 2015 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
GURINDER SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
|
May 7, 2015 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
GURINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
GURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 31, 2015 |
|
GURINDERJIT KAUR AND ORS. Vs. BALDEV SINGH BOPARAI
|
February 18, 2015 |
|
GURINDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 19, 2015 |
|
GURJANT SINGH Vs. SUKHDEEP SINGH AND OTHERS
|
August 17, 2015 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
GURJANT SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
August 21, 2015 |
|
GURJANT SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
December 2, 2015 |
|
GURJANT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AND ORS.
|
November 5, 2015 |
|
GURJANT SINGH AND ANOTHER Vs. JAI KRISHAN AND ANOTHER
|
July 15, 2015 |
|
GURJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 14, 2015 |
|
GURJEET SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2015 |
|
GURJINDER SINGH Vs. PARAMJIT KAUR AND ORS.
|
December 14, 2015 |
|
GURJINDER SINGH @ GORA Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
GURJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2015 |
|
GURJINDER SINGH AND ORS. Vs. JASWANT SINGH @ MADHU AND ORS.
|
April 21, 2015 |
|
GURJIT KAUR Vs. KULBIR KAUR
|
August 3, 2015 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
GURJIT SINGH Vs. MEHAR SINGH AND ORS.
|
July 22, 2015 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
November 30, 2015 |
|
GURJIT SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
GURJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 20, 2015 |
|
GURKANWAL VIRK Vs. ANAND SWEETS AND RESTAURANT AND ORS.
|
October 20, 2015 |
|
GURKIRAT PROMOTERS AND DEVELOPERS PRIVATE LIMITED Vs. OM PARKASH
|
February 9, 2015 |
|
GURLABH SINGH Vs. SUKHWINDER KAUR
|
July 29, 2015 |
|
GURLAL SINGH @ LALI Vs. STATE OF PUNJAB
|
September 15, 2015 |
|
GURLAL SINGH AND ANOTHER Vs. GURINDER SINGH AND OTHERS
|
May 11, 2015 |
|
GURMAIL KAUR Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB DIVISIONAL MAGISTRATE AND ORS.
|
March 20, 2015 |
|
GURMAIL KAUR Vs. JEET SINGH THROUGH LRS
|
September 18, 2015 |
|
GURMAIL KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 27, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
September 23, 2015 |
|
GURMAIL SINGH Vs. NACHHATTAR SINGH
|
October 5, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS
|
July 24, 2015 |
|
GURMAIL SINGH Vs. HARBANS SINGH AND OTHERS
|
August 24, 2015 |
|
GURMAIL SINGH Vs. BALVEER SINGH
|
July 13, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 28, 2015 |
|
GURMAIL SINGH Vs. JARNAIL SINGH
|
April 23, 2015 |
|
GURMAIL SINGH Vs. CHIEF SUPERINTENDENT
|
February 19, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
GURMAIL SINGH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
May 5, 2015 |
|
GURMAIL SINGH AND ORS Vs. GIRDHARI LAL
|
November 16, 2015 |
|
GURMAIL SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
GURMAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 27, 2015 |
|
GURMEET KAUR Vs. PANJAB UNIVERSITY AND ORS.
|
August 10, 2015 |
|
GURMEET KAUR Vs. KARAMJIT KAUR AND OTHERS
|
August 31, 2015 |
|
GURMEET KAUR Vs. HARBHAJAN SINGH
|
May 28, 2015 |
|
GURMEET KAUR AND ORS. Vs. ANIL KUMAR AND ORS.
|
March 27, 2015 |
|
GURMEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 30, 2015 |
|
GURMEET KUMARI AND ANOTHER Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
September 7, 2015 |
|
GURMEET SINGH Vs. NAIB TEHSILDART-CUM-ASSISTANT COLLECTOR IST GRADE, MULLANPUR DAKHAN AND OTHERS
|
September 21, 2015 |
|
GURMEET SINGH Vs. BALBIR KAUR AND OTHERS
|
July 14, 2015 |
|
GURMEET SINGH Vs. AMRIT PAL KAUR DEOL
|
February 19, 2015 |
|
GURMEET SINGH Vs. FAZILKA CENTRAL COOP BANK LTD
|
May 4, 2015 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2015 |
|
GURMEET SINGH Vs. SANTOKH SINGH AND ORS.
|
April 28, 2015 |
|
GURMEET SINGH & OTHERS Vs. JASWINDER KAUR
|
February 17, 2015 |
|
GURMEET SINGH AND ORS. Vs. DALBARA SINGH
|
September 9, 2015 |
|
GURMEET SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE KAPIAL
|
July 7, 2015 |
|
GURMEET SINGH AND OTHERS Vs. HARNEK SINGH AND OTHERS
|
September 24, 2015 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 28, 2015 |
|
GURMEET SINGH AND OTHERS Vs. ELLORA HITECH INFRA VENTURE PVT. LTD.
|
October 31, 2015 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
GURMEET SINGH RANDHAWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 16, 2015 |
|
GURMEET SINGH SAWHNEY Vs. KULBEER SINGH
|
May 15, 2015 |
|
GURMEJ SINGH Vs. THE COMMISSIONER AND ORS.
|
May 19, 2015 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 2015 |
|
GURMEL SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
January 27, 2015 |
|
GURMINDER SINGH Vs. JAGMAL SINGH
|
March 11, 2015 |
|
GURMIT SINGH Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
GURMIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB & ORS
|
July 2, 2015 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2015 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 2015 |
|
GURMIT SINGH Vs. SUB DIVISIONAL MAGISTRATE, CHANDIGARH AND ANOTHER
|
February 10, 2015 |
|
GURMIT SINGH Vs. PAWAN KUMAR DARSHAN KUMAR AND ORS.
|
September 11, 2015 |
|
GURMIT SINGH Vs. GURU DUTT
|
December 5, 2015 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2015 |
|
GURMIT SINGH PALAHI Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
GURMUKH SINGH Vs. AMARDEEP KAUR
|
May 14, 2015 |
|
GURMUKH SINGH Vs. HARDEV CHAND
|
March 20, 2015 |
|
GURMUKH SINGH Vs. MATHU RAM
|
February 25, 2015 |
|
GURMUKH SINGH Vs. SHAILINDER BHARDWAJ AND ORS.
|
October 1, 2015 |
|
GURMUKH SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 30, 2015 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
GURNAM SINGH Vs. IDMA LABORATORIES LTD. AND ORS.
|
March 13, 2015 |
|
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
GURNAM SINGH Vs. ANGREJ SINGH
|
January 28, 2015 |
|
GURNAM SINGH Vs. BALDEV RAJ
|
April 29, 2015 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
May 8, 2015 |
|
GURNAM SINGH Vs. PRESIDING OFFICER
|
May 4, 2015 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
GURNAM SINGH Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
GURNAM SINGH ALIAS GAGAN Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
GURNAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2015 |
|
GURNAM SINGH AND ORS. Vs. DHARAMPAL
|
March 18, 2015 |
|
GURNAM SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
GURNAM SINGH AND ORS. Vs. HAZARA SINGH AND ORS.
|
January 7, 2015 |
|
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2015 |
|
GURPAL SINGH Vs. KARANJIT SINGH AND OTHERS
|
October 19, 2015 |
|
GURPARKASH SINGH Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
GURPARTAP SINGH @ GURPAVITAR SINGH Vs. JAGMEET SINGH
|
March 19, 2015 |
|
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 2015 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2015 |
|
GURPREET SINGH Vs. AMANDEEP KAUR AND ORS.
|
May 19, 2015 |
|
GURPREET SINGH Vs. RAJINDER KUMAR DHAWAN & ORS
|
January 15, 2015 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
GURPREET SINGH Vs. U T CHANDIGARH
|
May 27, 2015 |
|
GURPREET SINGH Vs. UNION TERRITORY, CHANDIGARH
|
April 21, 2015 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2015 |
|
GURPREET SINGH Vs. SANJIV GUPTA AND OTHERS
|
December 2, 2015 |
|
GURPREET SINGH Vs. ARUNJIT SINGH KAKKAR AND ANOTHER
|
October 5, 2015 |
|
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
GURPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
GURPREET SINGH CHHINA Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
GURSEWAK SINGH Vs. STATE OF HARYANA
|
November 2, 2015 |
|
GURSEWAK SINGH Vs. BHUPINDER SINGH AND ORS.
|
December 1, 2015 |
|
GURSEWAK SINGH Vs. SUKHWINDER SINGH AND OTHERS
|
August 20, 2015 |
|
GURSEWAK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 18, 2015 |
|
GURSEWAK SINGH @ SONI Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
GURSEWAK SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
|
September 30, 2015 |
|
GURSEWAK SINGH; SANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 3, 2015 |
|
GURSHARAN SINGH Vs. SARAVJOT SINGH & ORS.
|
December 1, 2015 |
|
GURSHARAN SINGH Vs. MANMOHAN SINGH
|
February 5, 2015 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 31, 2015 |
|
GURSHARAN SINGH @ MICKY Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
GURSHINDER SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB & ANOTHER
|
August 4, 2015 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
July 22, 2015 |
|
GURTEJ SINGH SAHOTA Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING
AND TECHNOLOGY, LONGOWAL AND ANOTHER
|
August 10, 2015 |
|
GURU GOBIND SINGH KHALSA COLLEGE Vs. STATE OF PUNJAB AND ORS.
|
June 30, 2015 |
|
GURU GOBIND SINGH REFINERIES LTD Vs. PUNJAB STATE AND OTHERS
|
October 15, 2015 |
|
GURU JAMBHESHWAR UNIVERSITY Vs. SHIVAL KUMAR AND ORS.
|
September 29, 2015 |
|
GURU NANAK COLLEGE, JALANDHAR ROAD, BATALA, DISTRICT GURDASPUR Vs. PRESIDING OFFICER, EPF APPELLATE TRIBUNAL
|
February 6, 2015 |
|
GURU NANAK DEV JI EDUCATIONAL SOCIETY Vs. STATE OF HARYANA & OTHERS
|
August 20, 2015 |
|
GURU NANAK DEV UNIVERSITY, AMRITSAR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
February 13, 2015 |
|
GURU NANAK KHALSA COLLEGE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
May 11, 2015 |
|
GURVAIL SINGH @ GURMEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2015 |
|
GURVINDER KAUR Vs. STATE OF PUNJAB
|
January 19, 2015 |
|
GURVINDER SINGH ALIAS GINDA Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
GURVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 4, 2015 |
|
GURVINDER SINGH AND OTHERS Vs. STATE OF HARYANA
|
September 10, 2015 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
December 21, 2015 |
|
H K TEXTILE ENGINEERING Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 1, 2015 |
|
H M M COACHES LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 10, 2015 |
|
H S DHILLON Vs. BSNL AND OTHERS
|
August 25, 2015 |
|
H.B.GARG Vs. STATE OF HARYANA
|
December 24, 2015 |
|
H.C. ARORA Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
H.C. ARORA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
|
H.C. SUKHWINDER SINGH Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
|
H.S. GILL Vs. UNION OF INDIA AND ORS.
|
November 30, 2015 |
|
HAKAM ALI Vs. STATE OF PUNJAB
|
August 17, 2015 |
|
HAKAM RAI Vs. AMARJEET SINGH
|
March 3, 2015 |
|
HAKEEM HARBANS SINGH NEW ERA COLLEGE OF EDUCATION AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 3, 2015 |
|
HAMILTON HEIGHTS P. LIMITED Vs. THE STATE OF HARYANA AND ORS.
|
August 25, 2015 |
|
HANISH KUMAR Vs. DEEPIKA
|
January 22, 2015 |
|
HANNAN Vs. STATE OF HARYANA
|
January 22, 2015 |
|
HANS JI EXPORTS CHEEKA Vs. PUNJAB NATIONAL BANK AND ORS.
|
March 17, 2015 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
HANS RAJ Vs. ASHOK KUMAR
|
March 19, 2015 |
|
HANS RAJ Vs. U T CHANDIGARH
|
January 6, 2015 |
|
HANS RAJ Vs. STATE OF HARYANA
|
February 9, 2015 |
|
HANS RAJ Vs. HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH & ANR
|
July 10, 2015 |
|
HANS RAJ (MARATHI) Vs. RAJESH KUMAR AND OTHERS
|
July 2, 2015 |
|
HANS RAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 16, 2015 |
|
HANS RAJ AND ORS. Vs. RAM PIARI
|
August 3, 2015 |
|
HANS RAJ AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 26, 2015 |
|
HANSA SINGH Vs. JASWINDER SINGH
|
January 16, 2015 |
|
HANSO Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
HANUMAN Vs. STATE OF HARYANA
|
February 11, 2015 |
|
HANUMAN Vs. PURSHOTAM KUMAR SHARMA AND OTHERS
|
December 11, 2015 |
|
HANUMAN INDUSTRIES Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
September 18, 2015 |
|
HANUMAN SINGH Vs. STATE OF HARYANA AND ORS.
|
September 22, 2015 |
|
HANUMAN SINGH Vs. SONA DEVI AND ORS.
|
September 2, 2015 |
|
HAPPY @ PRITHIPAL SINGH Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
HAR KAUR Vs. HARBHAJAN SINGH
|
May 6, 2015 |
|
HARABHAJAN RAM Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
HARBAKSH SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 30, 2015 |
|
HARBANS AND ORS. Vs. STATE OF HARYANA
|
August 19, 2015 |
|
HARBANS KAUR Vs. JASVIR KAUR AND ORS.
|
July 27, 2015 |
|
HARBANS KAUR Vs. AMRIK SINGH
|
July 31, 2015 |
|
HARBANS KAUR Vs. TEJ KAUR AND ORS.
|
April 8, 2015 |
|
HARBANS LAL Vs. DEV RAJ AND OTHERS
|
November 27, 2015 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
September 22, 2015 |
|
HARBANS LAL Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
|
February 27, 2015 |
|
HARBANS LAL ALIAS BANSA Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
HARBANS LAL AND ORS. Vs. HARVINDER PAL AND ORS.
|
July 1, 2015 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2015 |
|
HARBANS SINGH Vs. BIRJINDER SINGH
|
March 20, 2015 |
|
HARBANS SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2015 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
HARBANS SINGH AND ORS. Vs. HARCHARAN SINGH AND ORS.
|
March 11, 2015 |
|
HARBANS SINGH CHEEMA Vs. CHARANJIT SINGH
|
December 4, 2015 |
|
HARBANSO DEVI Vs. SOHAN LAL AND OTHERS
|
July 21, 2015 |
|
HARBANT SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND ORS.
|
March 10, 2015 |
|
HARBHAGWAN DASS Vs. STATE OF PUNJAB AND ORS.
|
July 28, 2015 |
|
HARBHAJAN KAUR Vs. KULDEEP KAUR
|
April 9, 2015 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 18, 2015 |
|
HARBHAJAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 4, 2015 |
|
HARBHAJAN SINGH Vs. PARDUMAN SINGH AND ORS.
|
February 10, 2015 |
|
HARBHAJAN SINGH Vs. SARUP SINGH
|
August 17, 2015 |
|
HARBHAJAN SINGH & ANOTHER Vs. GURMAIL SINGH & OTHERS
|
February 6, 2015 |
|
HARBHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 10, 2015 |
|
HARBHINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 2015 |
|
HARBIR SINGH @ HARBINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2015 |
|
HARCHARAN SINGH Vs. PUSHPA DEVI AND ORS.
|
March 17, 2015 |
|
HARDAYAL KAUR Vs. UNION TERRITORY AND ORS.
|
March 24, 2015 |
|
HARDEEP KAUR Vs. RAM KUMAR AND ORS.
|
September 17, 2015 |
|
HARDEEP KAUR Vs. RATTAN SINGH TOOR
|
February 16, 2015 |
|
HARDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
December 21, 2015 |
|
HARDEEP KAUR AND ORS. Vs. SHAMSHER SINGH
|
July 21, 2015 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
HARDEEP SINGH Vs. SATYA ENTERPRISES
|
May 19, 2015 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
January 22, 2015 |
|
HARDEEP SINGH AND ANOTHER Vs. GURDISH KAUR
|
August 19, 2015 |
|
HARDEEP SINGH AND ANOTHER Vs. CHIEF CANAL OFFICER AND OTHERS
|
October 14, 2015 |
|
HARDEV GURU Vs. FINANCIAL COMMISSIONER, COOPERATION, PUNJAB AND OTHERS
|
January 8, 2015 |
|
HARDEV KAUR Vs. STATE OF HARYANA AND ORS.
|
March 4, 2015 |
|
HARDEV PREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 9, 2015 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
HARDEV SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
HARDEV SINGH Vs. STATE OF HARYANA
|
August 27, 2015 |
|
HARDEV SINGH Vs. SUKHDEV RAJ
|
September 7, 2015 |
|
HARDEV SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
|
October 1, 2015 |
|
HARDEV SINGH Vs. GRAM PANCHAYAT, DHILWAN AND OTHERS
|
November 30, 2015 |
|
HARDIAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
|
September 19, 2015 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
March 4, 2015 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 20, 2015 |
|
HARDIAL SINGH @ GURDIAL SINGH Vs. JOGINDER SINGH
|
May 12, 2015 |
|
HARDIAL SINGH AND ANOTHER Vs. PRITAM SINGH AND OTHERS
|
December 1, 2015 |
|
HARDIP SINGH Vs. SARLA DEVI & ANOTHER
|
July 31, 2015 |
|
HARDIP SINGH Vs. STATE OF HARYANA
|
April 29, 2015 |
|
HARDIP SINGH Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
HARDIP SINGH Vs. STATE OF PUNJAB
|
April 24, 2015 |
|
HARDYAL AND ORS. Vs. JIU AND ORS.
|
September 18, 2015 |
|
HARE RAM Vs. SARITA
|
July 3, 2015 |
|
HARF CHARITABLE TRUST (REGD.) Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
July 6, 2015 |
|
HARGURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 14, 2015 |
|
HARGYAN Vs. STATE OF HARYANA
|
July 3, 2015 |
|
HARGYAN SON OF SURAJMAL Vs. STATE OF HARYANA
|
July 3, 2015 |
|
HARI CHAND Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
|
September 22, 2015 |
|
HARI CHAND Vs. KAMLA AND ORS.
|
May 6, 2015 |
|
HARI CHAND Vs. STATE OF HARYANA
|
September 28, 2015 |
|
HARI CHAND AND ORS. Vs. SHAM LAL AND ORS.
|
October 19, 2015 |
|
HARI GUNGA AND ORS. Vs. STATE OF HARYANA
|
April 8, 2015 |
|
HARI KISHAN Vs. STATE OF PUNJAB AND OTHERS
|
September 9, 2015 |
|
HARI KISHAN AND ANOTHER Vs. STATE OF HARYANA
|
July 16, 2015 |
|
HARI KRISHAN Vs. ROOP LAL AND OTHERS
|
August 31, 2015 |
|
HARI KRISHAN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
|
HARI NARAIN PANDEY Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, FATEHABAD AND ORS.
|
November 2, 2015 |
|
HARI PARKASH Vs. STATE OF HARYANA
|
May 14, 2015 |
|
HARI PARKASH SHARMA Vs. STATE OF PUNJAB
|
January 23, 2015 |
|
HARI RAM AND ORS. Vs. STATE OF HARYANA
|
August 26, 2015 |
|
HARI RAM AND OTHERS Vs. SANTOSH AND OTHERS
|
September 3, 2015 |
|
HARI RAM BEDI Vs. RAM LUBHAYA
|
February 12, 2015 |
|
HARI SINGH Vs. STATE OF HARYANA
|
May 19, 2015 |
|
HARI SINGH Vs. MUKHTIAR SINGH AND ORS.
|
March 23, 2015 |
|
HARI SINGH @ BABBI Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
HARI SINGH AND ANOTHER Vs. TARLOCHAN SINGH
|
August 24, 2015 |
|
HARIHAR SINGH Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
HARINDER KAUR Vs. INDIRA U NIGHAM AND OTHERS
|
October 9, 2015 |
|
HARINDER KUMAR AND ORS. Vs. STATE OF HARYANA
|
October 15, 2015 |
|
HARINDER PAL SINGH Vs. RAMANDEEP KAUR
|
March 2, 2015 |
|
HARINDER SINGH Vs. KARTAR BUS SERVICE
|
April 21, 2015 |
|
HARINDER SINGH Vs. UNION OF INDIA
|
April 24, 2015 |
|
HARINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
HARINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
August 20, 2015 |
|
HARINDER SINGH Vs. STATE OF HARYANA
|
July 15, 2015 |
|
HARINDER SINGH @ BHURA Vs. STATE OF HARYANA AND OTHERS
|
November 17, 2015 |
|
HARINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 18, 2015 |
|
HARISH AHUJA Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
|
August 24, 2015 |
|
HARISH CHAND AND ORS. Vs. ADDITIONAL DIRECTOR CGHS AND ORS.
|
March 10, 2015 |
|
HARISH CHANDER ALIAS HARI CHAND Vs. MOHINDER SINGH AND ANOTHER
|
August 3, 2015 |
|
HARISH KUMAR Vs. STATE OF HARYANA & ORS
|
July 13, 2015 |
|
HARISH KUMAR AND OTHERS Vs. BACHAN SINGH
|
August 28, 2015 |
|
HARJAS AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 24, 2015 |
|
HARJEET Vs. STATE OF HARYANA ETC
|
August 5, 2015 |
|
HARJEET KAUR Vs. DALJEET SINGH
|
May 1, 2015 |
|
HARJEET SINGH Vs. GENERAL PUBLIC AND OTHERS
|
July 15, 2015 |
|
HARJEET SINGH Vs. STATE OF HARYANA
|
February 4, 2015 |
|
HARJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 20, 2015 |
|
HARJEEVAN KAUR GAREWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 23, 2015 |
|
HARJINDER Vs. SANGITA
|
April 27, 2015 |
|
HARJINDER KAUR AND ANOTHER Vs. TARSEM LAL
|
August 17, 2015 |
|
HARJINDER KAUR AND ORS. Vs. CHARANJIT KAUR AND ORS.
|
July 10, 2015 |
|
HARJINDER KUMAR Vs. STATE OF PUNJAB
|
May 29, 2015 |
|
HARJINDER SINGH Vs. JOGINDER SINGH AND ORS.
|
May 6, 2015 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 26, 2015 |
|
HARJINDER SINGH Vs. RANJIT KAUR AND OTHERS
|
December 15, 2015 |
|
HARJINDER SINGH Vs. AMAR SINGH AND ANR
|
December 15, 2015 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
HARJINDER SINGH Vs. ADDL. COMMISSIONER-CUM-ELECTION TRIBUNAL, TARN TARAN AND ORS.
|
November 17, 2015 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
September 3, 2015 |
|
HARJINDER SINGH Vs. DEVINDER NATH TRADING CO. AND ORS.
|
June 29, 2015 |
|
HARJINDER SINGH Vs. RAM SARUP DEVINDER NATH COMMISSION AGENTS
|
June 29, 2015 |
|
HARJINDER SINGH @ NINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
HARJINDER SINGH ALIAS BOBBY Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
HARJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 8, 2015 |
|
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2015 |
|
HARJINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 27, 2015 |
|
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
HARJIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 14, 2015 |
|
HARJIT SINGH Vs. UNION OF INDIA
|
March 20, 2015 |
|
HARJIT SINGH Vs. AJIT SINGH
|
April 7, 2015 |
|
HARJIT SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
|
January 30, 2015 |
|
HARJIT SINGH Vs. NAIB SINGH AND ORS.
|
March 13, 2015 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 2015 |
|
HARJIT SINGH RANA AND ORS. Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ORS.
|
February 13, 2015 |
|
HARJOT SINGH Vs. STATE OF PUNJAB & ANOTHER
|
July 30, 2015 |
|
HARJOT SINGH Vs. STATE OF HARYANA
|
September 15, 2015 |
|
HARJOT SINGH HARIKAY Vs. RAKESH GUPTA AND ANOTHER
|
July 3, 2015 |
|
HARJOT SINGH HARIKAY AND ORS. Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
|
August 4, 2015 |
|
HARKABIR SINGH SALUJA Vs. STATE OF PUNJAB
|
May 12, 2015 |
|
HARKAMALJEET SINGH BHULLAR Vs. STATE OF PUNJAB
|
January 23, 2015 |
|
HARKIRAT SINGH MANGAT Vs. INDERJIT SINGH AND ORS.
|
September 8, 2015 |
|
HARKISHAN Vs. STATE OF PUNJAB
|
December 5, 2015 |
|
HARMAIL SINGH Vs. TIRATH SINGH
|
July 31, 2015 |
|
HARMAIL SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
HARMAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2015 |
|
HARMAIL SINGH AND ORS. Vs. JARNAIL SINGH AND ORS.
|
February 18, 2015 |
|
HARMANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 4, 2015 |
|
HARMANDEEP SINGH BRAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
|
HARMANPREET CHAUHAN Vs. THE STATE OF PUNJAB AND ORS.
|
November 18, 2015 |
|
HARMANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 10, 2015 |
|
HARMANPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 28, 2015 |
|
HARMEET SINGH Vs. NAVDEEP KAUR AND ORS.
|
March 2, 2015 |
|
HARMEET SINGH Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
HARMESH KUMAR BANSAL Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS
|
November 18, 2015 |
|
HARMESH SINGH Vs. STATE OF PUNJAB
|
August 12, 2015 |
|
HARMINDER KAUR Vs. UNION OF INDIA AND ORS.
|
August 10, 2015 |
|
HARMINDER KAUR AND ANR Vs. AMARJIT SINGH AND ORS
|
December 15, 2015 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
HARMINDER SINGH Vs. BABY DIKSHA AND ORS.
|
March 31, 2015 |
|
HARMINDER SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 22, 2015 |
|
HARMINDER SINGH SOOCH Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
HARMOHAN KAUR Vs. M/S MOHINDER SINGH HANS RAJ CIMMISSION AGENTS AND OTHERS
|
March 10, 2015 |
|
HARMOHAN SINGH Vs. DAMINI RESORTS AND BUILDERS LTD AND OTHERS
|
September 18, 2015 |
|
HARNEK SINGH Vs. SADHU SINGH
|
December 1, 2015 |
|
HAROON Vs. KALEY KHAN
|
December 5, 2015 |
|
HAROON Vs. STATE OF HARYANA
|
July 16, 2015 |
|
HARPAL Vs. FINANCIAL COMMISSIONER AND ORS.
|
February 25, 2015 |
|
HARPAL KAUR AND ORS. Vs. RANJIT KAUR AND ORS.
|
January 30, 2015 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
May 7, 2015 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
July 30, 2015 |
|
HARPAL SINGH Vs. PUNJAB STATE POWER CORPORATION
LIMITED AND ANOTHER
|
August 4, 2015 |
|
HARPAL SINGH Vs. GRAM PANCHAYAT/GRAM SABHA AND ANOTHER
|
July 2, 2015 |
|
HARPAL SINGH @ BABA Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
HARPAL SINGH @ HAPPY @ HAZARA Vs. STATE OF PUNJAB
|
August 26, 2015 |
|
HARPAL SINGH @ HAPPY @ HAZARA GILL AND ANOTHER Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
HARPAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 27, 2015 |
|
HARPAL SINGH SON OF HARDEV SINGH Vs. RAJINDER KUMAR
|
December 10, 2015 |
|
HARPINDER SINGH Vs. BALBIR SINGH
|
March 11, 2015 |
|
HARPREET KAUR Vs. KHAJINDER SINGH
|
March 19, 2015 |
|
HARPREET KAUR Vs. GOVT OF PUNJAB AND OTHERS
|
November 26, 2015 |
|
HARPREET KAUR Vs. SUNNY SHARMA AND ORS.
|
February 18, 2015 |
|
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 2015 |
|
HARPREET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 1, 2015 |
|
HARPREET KAUR KHALSA Vs. KAWALDEEP SINGH
|
February 11, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 26, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 3, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
January 22, 2015 |
|
HARPREET SINGH Vs. STATE OF PUNJAB & ANOTHER
|
July 14, 2015 |
|
HARPREET SINGH Vs. IQBAL SINGH
|
August 12, 2015 |
|
HARPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 18, 2015 |
|
HARPREET SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
December 7, 2015 |
|
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2015 |
|
HARPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 2015 |
|
HARPREET SINGH CHAHAL Vs. GOPAL GUPTA AND ORS.
|
July 29, 2015 |
|
HARPRIT SINGH Vs. MANINDER KAUR
|
March 17, 2015 |
|
HARSANT MOHAN KAUR AND ORS. Vs. RAJINDER SINGH AND ORS.
|
February 4, 2015 |
|
HARSHARAN SINGH AND ORS. Vs. DEEPAK SHARDA AND ORS.
|
July 13, 2015 |
|
HARSIMRANJEET SINGH Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
|
HARSIMRANJIT SINGH TOOR Vs. GAGANPREET KAUR TOOR
|
May 26, 2015 |
|
HARVINDER KAUR Vs. JAGDISH PAL SINGH BINDRA
|
May 4, 2015 |
|
HARVINDER KAUR Vs. PRESIDING OFFICER ELECTION TRIBUNAL
|
March 24, 2015 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 2015 |
|
HARVINDER SINGH @ BABBU Vs. STATE OF PUNJAB
|
August 13, 2015 |
|
HARVINDER SINGH @ RAVI Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
HARVINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
HARWANT SINGH Vs. HARBHAJAN SINGH
|
February 19, 2015 |
|
HARWATI Vs. GRAM PANCHAYAT OF VILLAGE KUSLIPUR
|
August 20, 2015 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. SUBHASH CHANDER ARORA
|
April 21, 2015 |
|
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. K.K. JAIN AND ORS.
|
September 3, 2015 |
|
HARYANA BREWERIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 22, 2015 |
|
HARYANA CO-OPERATIVE SUGAR MILL LTD. AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
February 23, 2015 |
|
HARYANA COOPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND OTHERS
|
December 8, 2015 |
|
HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED Vs. VIPAN KUMAR GARG AND OTHERS
|
September 17, 2015 |
|
HARYANA FOREST DEVELOPMENT CORPORATION LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
July 3, 2015 |
|
HARYANA MILK FOODS LTD. Vs. DSPI FOODS LTD. AND ORS.
|
September 30, 2015 |
|
HARYANA OFFICERS COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. STATE OF HARYANA
|
February 6, 2015 |
|
HARYANA PESTICIDES MANUFACTURERS ASSOCIATION AND ORS. Vs. CENTRAL INSECTICIDE BOARD AND ORS.
|
May 7, 2015 |
|
HARYANA PESTICIDES MANUFACTURES ASSOCIATION AND ORS. Vs. CENTRAL INSECTICIDE BOARD & REGISTRATION COMMITTEE AND ORS.
|
March 3, 2015 |
|
HARYANA PROGRESSIVE SCHOOLS CONFERENCE (REGD.) AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 1, 2015 |
|
HARYANA ROADWAYS Vs. DHOOP SINGH AND ORS.
|
September 4, 2015 |
|
HARYANA ROYALTY COMPANY AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 15, 2015 |
|
HARYANA SEED PRODUCERS ASSOCIATION Vs. STATE OF HARYANA AND ORS.
|
January 29, 2015 |
|
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
December 8, 2015 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. NAR SINGH
|
August 13, 2015 |
|
HARYANA STATE AGRICULTURE MARKETING BOARD AND ANOTHER Vs. MUNSHI RAM AND ANOTHER
|
December 2, 2015 |
|
HARYANA STATE AGRICULTURE MKTG BOARD Vs. OM PARKASH NAIN & ANR
|
August 4, 2015 |
|
HARYANA STATE CO-OPERATIVE APEX BANK LTD. Vs. ANIL SYAL
|
January 12, 2015 |
|
HARYANA STATE CO-OPERATIVE L/C FEDERATION LTD Vs. HARYANA STATE ELECTRICITY BOARD
|
January 28, 2015 |
|
HARYANA STATE CO-OPERATIVE LABOUR AND CONSTRUCTION FEDERATION LIMITED Vs. COMMISSIONER & SECRETARY TO THE GOVERNMENT AND ORS.
|
January 7, 2015 |
|
HARYANA STATE COOP. LAB. & CONST. AND ORS. Vs. MAHA SINGH AND ORS.
|
December 14, 2015 |
|
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY COOPERATION DEPARTMENT, HARYANA
|
May 25, 2015 |
|
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. AND ORS. Vs. NARAIN SINGH
|
March 12, 2015 |
|
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD. Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
|
April 29, 2015 |
|
HARYANA STATE HANDLOOM AND HANDICRAFT CORPORATION LTD. Vs. MADAN LAL AND ORS.
|
April 28, 2015 |
|
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. SHOBHA DEVI AND ORS.
|
September 28, 2015 |
|
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. RAM DHAN AND ORS.
|
May 8, 2015 |
|
HARYANA STATE THROUGH COLLECTOR Vs. GURBAX SINGH
|
September 11, 2015 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. PRABHU DAYAL
|
September 28, 2015 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. FORT ESTATE PVT LTD
|
January 6, 2015 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SHYAM SUNDER MANGLA
|
December 8, 2015 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SUNIL KUMAR
|
December 14, 2015 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD Vs. CHOPRA ENGINEERS PVT LTD & ANOTHER
|
December 5, 2015 |
|
HARYANA VANASPATI & GENERAL MILL Vs. THE STATE OF HARYANA AND ORS.
|
August 7, 2015 |
|
HARYANA VIDYUT PRASARAN NIGAM Vs. UNION OF INDIA
|
April 1, 2015 |
|
HARYANA VIDYUT PRASARAN NIGAM LIMITED Vs. SAROJ BAKSHI AND ORS.
|
July 15, 2015 |
|
HARYANA WAKF BOARD Vs. GULSHAN VALECHA AND ORS.
|
April 24, 2015 |
|
HARYANA WAQF BOARD Vs. MURTI DEVI AND OTHERS
|
September 14, 2015 |
|
HARYANA WAREHOUSING CORPORATION AND ORS. Vs. GIAN CHAND TANWAR
|
September 8, 2015 |
|
HARYANA WAREHOUSING CORPORATION GODOWN KEEPERS/ACCOUNTS CLERKS UNION AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
HARYANA WAREHOUSING CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 3, 2015 |
|
HARYANA WOMEN DEVELOPMENT CORPORATION Vs. SURESH KUMAR
|
March 23, 2015 |
|
HASANDEEP SINGH MANN AND ORS. Vs. HARINDER JAIN AND ORS.
|
August 5, 2015 |
|
HAWA SINGH Vs. KRISHNA DEVI
|
October 20, 2015 |
|
HAZARA SINGH Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
HAZARI Vs. VINOD KUMAR AND ORS.
|
April 23, 2015 |
|
HAZUR SINGH Vs. STATE OF HARYANA
|
February 11, 2015 |
|
HC KAPTAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2015 |
|
HC RAKESH KUMAR Vs. STATE OF HARYANA
|
October 12, 2015 |
|
HDFC BANK LIMITED Vs. OM PARKASH
|
January 19, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO LTD Vs. JASBIR KAUR
|
April 21, 2015 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RAHILA AND ORS.
|
March 12, 2015 |
|
HEERA LAL Vs. STATE OF HARYANA
|
December 4, 2015 |
|
HEERA SINGH Vs. STATE OF HARYANA
|
December 10, 2015 |
|
HEM CHAND AND OTHERS Vs. HARDEI AND OTHERS
|
September 18, 2015 |
|
HEM SINGH BHARANA Vs. STATE OF HARYANA
|
November 9, 2015 |
|
HEMA RAWAL AND ORS. Vs. PRASHANT SHARMA
|
January 21, 2015 |
|
HEMANT @ BUNTY @ RAJ @ RAJESH Vs. STATE OF HARYANA
|
May 11, 2015 |
|
HEMANT CHOPRA Vs. SUBHASH CHOPRA AND OTHERS
|
July 3, 2015 |
|
HEMANT MEHENDIRATTA Vs. STATE OF HARYANA
|
February 23, 2015 |
|
HEMANT SHARMA AND ORS. Vs. STATE OF HARYANA
|
February 27, 2015 |
|
HEMENT KUMAR Vs. CHIEF MANAGING DIRECTOR, HVPNL AND OTHERS
|
October 14, 2015 |
|
HERO HONDA MOTORS LIMITED Vs. STATE OF HARYANA
|
February 26, 2015 |
|
HET RAM SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
November 27, 2015 |
|
HEWLETT PACKARD INDIA SALES PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 3, 2015 |
|
HIMACHAL SON OF LUTAI AND ORS. Vs. CHANDIGARH ADMINISTRATION, MINI SECRETARIAT
|
December 22, 2015 |
|
HIMALAYA CONSTRUCTION (P.) LTD. Vs. UNION OF INDIA
|
September 3, 2015 |
|
HIMANK PARIKH Vs. STATE OF HARYANA
|
December 18, 2015 |
|
HIMMAT Vs. GRAM PANCHAYAT ROZKA MEO
|
December 1, 2015 |
|
HIMMAT RAI Vs. ABDUL HAMID AND OTHERS
|
August 10, 2015 |
|
HIMMAT SINGH Vs. HUKAM CHAND AND COMPANY
|
December 17, 2015 |
|
HIND MOTORS MOHALI PRIVATE LIMITED Vs. VOLKSWAGEN GROUP SALES INDIA PRIVATE LIMITED
|
February 21, 2015 |
|
HINDUSTAN MARBLE AND TILES INDUSTRIES AND ORS. Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
November 6, 2015 |
|
HIRA LAL Vs. REGISTRAR, PANIPAT AND ORS.
|
August 19, 2015 |
|
HIRA LAL Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 9, 2015 |
|
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED Vs. SUMAN LATA CHAUDHARY
|
March 2, 2015 |
|
HITESH ARORA Vs. THE STATE OF PUNJAB
|
February 26, 2015 |
|
HITESH SHARMA Vs. STATE OF HARYANA
|
May 4, 2015 |
|
HKS DEVELOPERS PRIVATE LIMITED Vs. MAHENDRA
|
October 30, 2015 |
|
HMM COACHES LIMITED AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ORS.
|
December 24, 2015 |
|
HOLYSTER INDUSTRIES AND ORS. Vs. PARDEEP PALIWAL AND ORS.
|
March 17, 2015 |
|
HOSHIAR SINGH AND ORS. Vs. STATE OF HARYANA
|
April 20, 2015 |
|
HOSHIARPUR NATIONAL TRANSPORTERS (P) LTD Vs. DALJIT SINGH AND ANOTHER
|
September 23, 2015 |
|
HOUSING BOARD HARYANA Vs. GIAN CHAND AND OTHERS
|
September 15, 2015 |
|
HPL ADDITIVES LTD Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2015 |
|
HPL SOCOMEC P. LTD. Vs. STATE OF HARYANA AND ORS.
|
August 14, 2015 |
|
HSIDC (NOW HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION) Vs. RAJESH KUMAR AND OTHERS
|
November 3, 2015 |
|
HUKAM CHAND Vs. RISALO AND ORS.
|
April 9, 2015 |
|
HUKAM CHAND AND ORS. Vs. DAYA RAM AND ORS.
|
August 25, 2015 |
|
HUKAM SINGH Vs. JASMER SINGH AND ORS.
|
September 7, 2015 |
|
HUKAM SINGH AND ORS. Vs. RAJDHANI LAND AND FINANCE AND ORS.
|
November 2, 2015 |
|
HYDERABAD INDUSTRIES LIMITED Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
|
March 13, 2015 |
|
ICAR AND ANOTHER Vs. CHANCHAL RANI & ANOTHER
|
August 31, 2015 |
|
ICAR AND OTHERS Vs. JAGDISH PRASAD AND ANOTHER
|
August 31, 2015 |
|
ICICI LAMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SURESH AND ORS.
|
May 6, 2015 |
|
ICICI LOMBARD Vs. ISHWAR DAYAL AND ANOTHER
|
September 22, 2015 |
|
ICICI LOMBARD GENERAL INS CO LIMITED Vs. ASHA DEVI & ORS
|
July 23, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO Vs. USHA RANI
|
March 9, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJESH KUMAR AND ORS.
|
February 4, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PURI AND ORS.
|
March 26, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RIA AND ORS.
|
March 20, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. REEMA DEVI
|
April 23, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUNIL KUMAR AND ORS.
|
June 30, 2015 |
|
IDA Vs. SAHUN
|
May 25, 2015 |
|
IDBI TRUSTEESHIP SERVICES LTD. Vs. CHATTAR INDUSTRIES LTD.
|
May 19, 2015 |
|
IDEA CELLULAR LTD. Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
|
IDEB GRAND REALITY PVT. LTD. Vs. M/S CINERAMAS & ANR.
|
July 20, 2015 |
|
IDU AND OTHERS Vs. JAKARYA AND OTHERS
|
December 9, 2015 |
|
IFCO TOKIO GENERAL INSURANCE CO LTD Vs. SHASHI BALA
|
May 1, 2015 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SUMAN RANI AND OTHERS
|
December 14, 2015 |
|
IKATTAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2015 |
|
ILAM SINGH CHAUHAN Vs. STATE OF HARYANA AND ORS.
|
May 18, 2015 |
|
IMPROVEMENT TRUST BATHINDA Vs. ASHOK KUMAR AND
|
August 17, 2015 |
|
IMPROVEMENT TRUST, ABOHAR Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
|
September 21, 2015 |
|
IMPROVEMENT TRUST, BARNALA AND ORS. Vs. THE BARNALA IRON AND STEEL DEALERS COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND ORS.
|
September 30, 2015 |
|
IN RE: ACCLIPSE INDIA PRIVATE LIMITED AND ORS. Vs. STATE
|
May 1, 2015 |
|
IN RE: BHAJAN SINGH Vs. STATE
|
December 1, 2015 |
|
IN RE: MBM LIMITED Vs. STATE
|
May 12, 2015 |
|
IN RE: MERCURIO PALLIA AUTOWORKS PRIVATE LTD. AND ORS. Vs. STATE
|
May 19, 2015 |
|
IN RE: PASHUPATI HARYANA WOOLENS LTD. Vs. STATE
|
January 9, 2015 |
|
IN RE: Q.H. TALBROS LIMITED AND ORS. Vs. STATE
|
December 10, 2015 |
|
IN RE: TEXSA INDIA LIMITED AND ORS. Vs. STATE
|
March 10, 2015 |
|
IN RE: TOP VICTORY INVESTMENTS LIMITED AND ORS. Vs. STATE
|
March 9, 2015 |
|
IN THE MATTER OF SCHEME OF ARRANGEMENT BETWEEN QH TALBROS LIMITED Vs. STATE
|
October 19, 2015 |
|
INDAL KUMAR Vs. GAURAV KUMAR GROVER
|
October 1, 2015 |
|
INDER KAUR Vs. BABU SINGH
|
November 6, 2015 |
|
INDER KRISHAN MEHTA Vs. KEWAL KRISHAN MEHTA
|
February 6, 2015 |
|
INDER SINGH Vs. STATE OF HARYANA
|
May 14, 2015 |
|
INDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2015 |
|
INDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.
|
January 12, 2015 |
|
INDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 2, 2015 |
|
INDERBIR SINGH Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
February 19, 2015 |
|
INDERJEET Vs. THE CHIEF ADMINISTRATOR, HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
November 19, 2015 |
|
INDERJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 30, 2015 |
|
INDERJIT KAUR Vs. HARI SINGH AND ORS.
|
February 21, 2015 |
|
INDERJIT KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 5, 2015 |
|
INDERJIT KAUR GAHUNIA AND ORS. Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 17, 2015 |
|
INDERJIT SINGH Vs. VANDANA
|
April 10, 2015 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
INDERJIT SINGH Vs. RAMINDER CHANDAN
|
October 5, 2015 |
|
INDERJIT SINGH AND ANOTHER Vs. HARDEV SINGH AND ANOTHER
|
October 21, 2015 |
|
INDERJIT SINGH BHATIA Vs. STATE OF PUNJAB
|
November 4, 2015 |
|
INDERPAL SINGH Vs. STATE OF PUNJAB & ORS.
|
December 4, 2015 |
|
INDERPAL SINGH Vs. STATE OF U T , CHANDIGARH AND OTHERS
|
July 20, 2015 |
|
INDERPAL SINGH SAWHNEY Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
February 18, 2015 |
|
INDERTEJPAUL SINGH Vs. RAJ KUMAR AND ORS.
|
May 14, 2015 |
|
INDIABULLS HOUSING FINANCE LIMITED Vs. MUNICIPAL CORPORATION, LUDHIANA
|
February 9, 2015 |
|
INDIAN HARDWARE INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.
|
October 9, 2015 |
|
INDIAN OIL CORPORATION LTD Vs. BALDEV SHARMA @ BALDEV SINGH ETC
|
February 9, 2015 |
|
INDICATION INSTRUMENTS LIMITED Vs. ANITA KUMARI AND ORS.
|
October 5, 2015 |
|
INDIRA Vs. STATE OF HARYANA AND OTHERS
|
July 30, 2015 |
|
INDIRA AND ORS. Vs. JASWANT SINGH AND ORS.
|
March 13, 2015 |
|
INDIRA DANG AND ANOTHER Vs. DR. RANJIT KHANNA AND OTHERS
|
December 8, 2015 |
|
INDRA BHARDWAJ Vs. RAJESH BHARDWAJ
|
October 29, 2015 |
|
INDRAJ SINGH AND ORS Vs. STATE OF HARYANA AND ORS
|
September 2, 2015 |
|
INDRAWATI Vs. BADAN SINGH
|
January 19, 2015 |
|
INDRAWATI Vs. CHANDER BHAN
|
May 12, 2015 |
|
INDU BALA Vs. TIRATH SINGH
|
February 24, 2015 |
|
INDUSIND BANK LIMITED Vs. AMARJEET
|
April 28, 2015 |
|
INDUSIND BANK LIMITED Vs. PALA RAM
|
April 28, 2015 |
|
INDUSTRIAL TRADE LINKS AND ORS. Vs. D.S. AHUJLA AND ORS.
|
February 21, 2015 |
|
INNOVISION LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ORS.
|
November 6, 2015 |
|
INSTITUTE OF HOTEL MANAGEMENT Vs. PRESIDING OFFICER AND ORS.
|
March 30, 2015 |
|
INSTITUTE OF HOTEL MANAGEMENT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
July 6, 2015 |
|
INTER STATE FINANCE LTD. AND ORS. Vs. RAJESH
|
February 5, 2015 |
|
INTERNATIONAL CORP. SOLUTIONS PVT. LTD. AND ORS. Vs. CHAITANYA GARG
|
May 29, 2015 |
|
INUREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2015 |
|
IQBAL MOHAMMAD Vs. STATE OF PUNJAB AND ORS.
|
April 24, 2015 |
|
IQBAL SINGH Vs. TRIPTA KUMARI AND ORS.
|
December 11, 2015 |
|
IQBAL SINGH Vs. STATE OF PUNJAB & ANR
|
December 21, 2015 |
|
IQBAL SINGH Vs. SUKHRAJ SINGH
|
March 13, 2015 |
|
IQBAL SINGH Vs. STATE OF HARYANA
|
August 18, 2015 |
|
IQBAL SINGH (DECEASED) Vs. BHUIPINDER SINGH
|
February 19, 2015 |
|
IQBAL SINGH DHILLON Vs. PANJAB UNIVERSITY
|
January 22, 2015 |
|
IQBAL SINGH SABHARWAL Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
IRFAN AND ORS. Vs. STATE OF HARYANA
|
September 2, 2015 |
|
ISHAR KAUR Vs. AMRIK SINGH AND OTHERS
|
August 6, 2015 |
|
ISHFAQ Vs. SHAHIDA AND ORS.
|
September 4, 2015 |
|
ISHFAQ Vs. SHAHIDA AND ORS.
|
April 9, 2015 |
|
ISHIKA AND ANOTHER Vs. ROHTASH
|
August 11, 2015 |
|
ISHRO DEVI Vs. SUKMA
|
January 5, 2015 |
|
ISHWAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 7, 2015 |
|
ISHWAR AND ORS. Vs. ASHA RAM AND ORS.
|
May 21, 2015 |
|
ISHWAR AND OTHERS Vs. PREMWATI AND ANOTHER
|
September 18, 2015 |
|
ISHWAR CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 28, 2015 |
|
ISHWAR DAYAL Vs. STATE OF HARYANA
|
February 19, 2015 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.
|
January 6, 2015 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 1, 2015 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2015 |
|
ISHWAR SINGH Vs. SHWETA SHARMA
|
April 24, 2015 |
|
ISHWAR SINGH Vs. ATLAS CYCLES (HARYANA) LTD.
|
July 20, 2015 |
|
ISLAM Vs. STATE OF HARYANA
|
May 11, 2015 |
|
ISMAIL KHAN Vs. BIR SINGH
|
May 15, 2015 |
|
J K SHARMA Vs. UNION OF INDIA AND OTHERS
|
August 18, 2015 |
|
J S ENGINEERING ENTERPRISES Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 5, 2015 |
|
J.B. INDUSTRIES AND ORS. Vs. PUNJAB AGRO FOOD GRAINS CORPORATION AND ORS.
|
November 17, 2015 |
|
J.K. WOOLEN AND SILK MILLS Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
|
J.S.R. RELATORS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER, DESIGNATED AUTHORITY, VCES, SERVICE TAX, DELHI-IV, GURGAON AND ORS.
|
October 5, 2015 |
|
J.V. AND COMPANY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1 AND ORS.
|
October 6, 2015 |
|
JAAN MOHAMMED Vs. STATE OF HARYANA
|
March 13, 2015 |
|
JABAL SINGH @ JAWAHAR SINGH Vs. GUDDI AND ANOTHER
|
October 6, 2015 |
|
JABBAR Vs. STATE OF HARYANA
|
March 19, 2015 |
|
JABBAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 23, 2015 |
|
JACKSON LABORATORIES PVT LTD Vs. UNION OF INDIA AND OTHERS
|
July 3, 2015 |
|
JAGAN NATH Vs. HARVINDER SINGH
|
July 13, 2015 |
|
JAGAN NATH Vs. PARMOD KUMAR
|
May 12, 2015 |
|
JAGAN NATH @ RAM SAHARA Vs. STATE OF HARYANA
|
August 25, 2015 |
|
JAGAT SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2015 |
|
JAGAT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB
|
March 27, 2015 |
|
JAGAT SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT AND ORS.
|
July 6, 2015 |
|
JAGAT SINGH AND ORS. Vs. BALBIR SINGH
|
May 19, 2015 |
|
JAGAT SINGH AND ORS. Vs. HARJINDER KAUR AND ORS.
|
March 9, 2015 |
|
JAGAT SINGH AND OTHERS Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ANOTHER
|
July 27, 2015 |
|
JAGBIR @ JAGGU Vs. MAUSAM
|
January 28, 2015 |
|
JAGBIR @ POTO Vs. STATE OF HARYANA
|
January 28, 2015 |
|
JAGBIR SINGH Vs. NISHA
|
March 11, 2015 |
|
JAGBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 18, 2015 |
|
JAGBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
April 7, 2015 |
|
JAGBIR SINGH CHAHAR Vs. BOARD OF DIRECTORS, SARVA HARYANA GRAMIN BANK AND ORS.
|
July 9, 2015 |
|
JAGBIR SINGH DHANDA Vs. ESTATE OFFICER, HUDA AND ORS.
|
February 27, 2015 |
|
JAGBIR SINGH NARWAL Vs. OM PARKASH
|
July 9, 2015 |
|
JAGDAMBA RICE MILLS Vs. PUNJAB FINANCIAL CORPORATION
|
March 3, 2015 |
|
JAGDEEP SINGH Vs. THE CHAIRMAN OF SCHOOL MANAGING COMMITTEE AND ORS.
|
March 12, 2015 |
|
JAGDEEP SINGH Vs. CHARAN KAUR
|
May 29, 2015 |
|
JAGDEEP SINGH AND ANOTHER Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND OTHERS
|
August 20, 2015 |
|
JAGDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 21, 2015 |
|
JAGDEEP SINGH DEOL Vs. THE STATE OF PUNJAB AND ORS.
|
May 25, 2015 |
|
JAGDEV KRISHAN Vs. STATE OF PUNJAB AND ORS.
|
May 27, 2015 |
|
JAGDEV SHARMA Vs. UNITED INDIA INSURANCE COMPANY
|
February 18, 2015 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2015 |
|
JAGDEV SINGH Vs. RANJIT SINGH
|
March 3, 2015 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
JAGDEV SINGH Vs. GURSEWAK SINGH
|
August 4, 2015 |
|
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
June 12, 2015 |
|
JAGDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 15, 2015 |
|
JAGDEV SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
JAGDISH Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2015 |
|
JAGDISH Vs. STATE OF HARYANA
|
May 14, 2015 |
|
JAGDISH Vs. RAJ KUMAR
|
February 13, 2015 |
|
JAGDISH Vs. SATPAL AND ORS.
|
December 1, 2015 |
|
JAGDISH Vs. JAGDISH AND ORS.
|
February 21, 2015 |
|
JAGDISH AND ORS. Vs. STATE OF HARYANA
|
November 30, 2015 |
|
JAGDISH AND ORS. Vs. STATE OF HARYANA
|
July 7, 2015 |
|
JAGDISH AND ORS. Vs. RANBIR AND ORS.
|
January 6, 2015 |
|
JAGDISH CHANDER Vs. THE STATE OF HARYANA AND ORS.
|
May 19, 2015 |
|
JAGDISH CHANDER AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 15, 2015 |
|
JAGDISH CHANDER AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 9, 2015 |
|
JAGDISH KAUR Vs. STATE OF PUNJAB
|
June 2, 2015 |
|
JAGDISH KHATTER Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LIMITED
|
February 9, 2015 |
|
JAGDISH KUMAR Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
September 14, 2015 |
|
JAGDISH KUMAR BHAKRI Vs. MANJU BHAKRI
|
December 3, 2015 |
|
JAGDISH KUMAR JINDAL Vs. STATE OF PUNJAB AND ORS.
|
April 1, 2015 |
|
JAGDISH KUMAR JINDAL Vs. STATE BANK OF PATIALA
|
January 30, 2015 |
|
JAGDISH KUMAR SON OF SARWAN RAM Vs. STATE OF PUNJAB
|
April 27, 2015 |
|
JAGDISH MITTER Vs. STATE OF PUNJAB
|
March 27, 2015 |
|
JAGDISH PARSHAD Vs. PARDEEP KUMAR AND OTHERS
|
August 20, 2015 |
|
JAGDISH PARSHAD AND ORS. Vs. VIKAS KUMAR AND ORS.
|
October 12, 2015 |
|
JAGDISH PARSHAD AND OTHERS Vs. RAMESH AND OTHERS
|
July 13, 2015 |
|
JAGDISH PRASHAD Vs. STATE OF HARYANA
|
February 24, 2015 |
|
JAGDISH RAI AND ORS. Vs. AJIT SINGH AND ORS.
|
January 20, 2015 |
|
JAGDISH RAJ SHARMA Vs. STATE OF PUNJAB AND ANR
|
September 11, 2015 |
|
JAGDISH RAM Vs. PRITAM SINGH & ORS.
|
May 12, 2015 |
|
JAGDISH SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
December 10, 2015 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
JAGDISH SINGH Vs. DIGAMBAR JAIN
|
September 11, 2015 |
|
JAGDISH SINGH Vs. RAMESH CHAND AND OTHERS
|
August 5, 2015 |
|
JAGDISH SINGH Vs. DIGAMBAR JAIN SOCIETY (REGD.)
|
July 17, 2015 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 16, 2015 |
|
JAGDISH SINGH Vs. JASBIR SINGH
|
August 17, 2015 |
|
JAGDISH SINGH Vs. KULWINDER SINGH
|
February 18, 2015 |
|
JAGDISH SINGH RANA Vs. THE FINANCIAL COMMISSIONER-CUM-PRINCIPAL SECRETARY
|
April 30, 2015 |
|
JAGE RAM Vs. COMMISSIONER, GURGAON DIVISION AND OTHERS
|
December 17, 2015 |
|
JAGGA SINGH Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
JAGGA SINGH Vs. GHANSHAM LAL
|
September 16, 2015 |
|
JAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 3, 2015 |
|
JAGIR DASS Vs. STATE OF PUNJAB
|
January 20, 2015 |
|
JAGIR KAUR Vs. STATE OF PUNJAB
|
January 22, 2015 |
|
JAGIR KAUR Vs. STATE OF PUNJAB
|
August 20, 2015 |
|
JAGIR KAUR Vs. BALJINDER SINGH
|
May 8, 2015 |
|
JAGIR SINGH Vs. SHAMA
|
November 20, 2015 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
JAGIR SINGH Vs. SURINDER KAUR
|
February 25, 2015 |
|
JAGIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 19, 2015 |
|
JAGIR SINGH AND ORS. Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY & ANIMAL SCIENCES AND ORS.
|
July 7, 2015 |
|
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 19, 2015 |
|
JAGJIT SINGH Vs. DAVINDER KUMAR AND ANOTHER
|
August 31, 2015 |
|
JAGJIT SINGH Vs. GURDEEP KAUR AND ORS.
|
January 14, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
April 28, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 15, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB & ORS
|
August 17, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
August 10, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
JAGJIT SINGH Vs. JAGTAR SINGH AND AMRINDER SINGH
|
September 23, 2015 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
JAGJIT SINGH @ JAGGI AND ANOTHER Vs. STATE OF PUNJAB
|
November 3, 2015 |
|
JAGJIT SINGH AND ORS. Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
April 7, 2015 |
|
JAGJIT SINGH AND ORS. Vs. MANJIT KAUR AND ORS.
|
August 17, 2015 |
|
JAGJIT SINGH AND OTHERS Vs. DISTRICT REVENUE OFFICER
|
April 28, 2015 |
|
JAGJIT SINGH CHAHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 7, 2015 |
|
JAGJIT SINGH KOHLI Vs. CITY MISSION HOSPITAL
|
March 20, 2015 |
|
JAGJIWAN SINGH Vs. RAJINDER SINGH
|
January 28, 2015 |
|
JAGMAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 29, 2015 |
|
JAGMEET SINGH Vs. STATE OF PUNJAB
|
August 26, 2015 |
|
JAGMOHAN Vs. STATE OF HARYANA
|
May 1, 2015 |
|
JAGMOHAN SINGH Vs. VIJAY MEHTA
|
March 2, 2015 |
|
JAGMOHAN SINGH Vs. GIAN DEVI
|
March 11, 2015 |
|
JAGMOHAN SINGH AND ORS. Vs. MOHINDER SINGH AND ORS.
|
September 21, 2015 |
|
JAGMOHAN SINGH AND ORS. Vs. AMRIK SINGH AND ORS.
|
February 9, 2015 |
|
JAGMOHINDER KAUR AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
|
JAGPAL RATHEE Vs. STATE OF HARYANA
|
May 14, 2015 |
|
JAGPREET SINGH @ PREET Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2015 |
|
JAGRAJ MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2015 |
|
JAGRAJ SINGH DOSANJH Vs. KRISHMA BANSAL
|
December 11, 2015 |
|
JAGRAM SINGH AND ANOTHER Vs. NASIB SINGH AND OTHERS
|
July 22, 2015 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 28, 2015 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
June 3, 2015 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB THROUGH RAM KRISHAN
|
March 24, 2015 |
|
JAGROOP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
July 16, 2015 |
|
JAGROOP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
JAGRUP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) AND ORS.
|
September 9, 2015 |
|
JAGSHIR SINGH AND ORS. Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCLE AND ORS.
|
September 24, 2015 |
|
JAGSIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
JAGTA Vs. BHAGTA @ BHAGAT RAM
|
April 23, 2015 |
|
JAGTAR SINGH Vs. PARAMJEET KAUR
|
March 13, 2015 |
|
JAGTAR SINGH Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2015 |
|
JAGTAR SINGH Vs. VEERPAL KAUR
|
January 12, 2015 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2015 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
August 21, 2015 |
|
JAGTAR SINGH @ MINDI Vs. STATE OF PUNJAB
|
July 16, 2015 |
|
JAGTAR SINGH ALIAS BHOLA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2015 |
|
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 21, 2015 |
|
JAGTAR SINGH DUTTA Vs. PUNJAB STATE AND ORS.
|
May 26, 2015 |
|
JAGVIR SINGH @ SONU Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
JAGWATI Vs. RAM NATH
|
April 22, 2015 |
|
JAGWINDER KAUR AND ANOTHER Vs. NARANG SINGH GILL AND OTHERS
|
July 28, 2015 |
|
JAHID AND ORS. Vs. STATE OF HARYANA
|
February 9, 2015 |
|
JAHIR Vs. RAJAN ALIAS RUJJAN AND OTHERS
|
August 12, 2015 |
|
JAI BHAGWAN Vs. TEKA AND ORS.
|
February 10, 2015 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND ORS.
|
November 5, 2015 |
|
JAI BHAGWAN Vs. KRISHAN ABBEY
|
July 21, 2015 |
|
JAI BHAGWAN AND ORS. Vs. THE STATE OF HARYANA
|
July 3, 2015 |
|
JAI BHAGWAN AND ORS. Vs. MURTI DEVI
|
April 21, 2015 |
|
JAI BHAGWAN DHANAK Vs. STATE OF HARYANA
|
March 10, 2015 |
|
JAI DAYAL DHINGRA Vs. STATE OF HARYANA AND ORS.
|
May 6, 2015 |
|
JAI GANESH BRICKS INDUSTRIES Vs. SHANTI DEVI
|
May 29, 2015 |
|
JAI KISHAN Vs. BHAGWAN DASS
|
February 9, 2015 |
|
JAI KISHAN Vs. STATE OF PUNJAB
|
October 8, 2015 |
|
JAI KUMAR Vs. THE STATE OF HARYANA AND ORS.
|
July 6, 2015 |
|
JAI NARAIN Vs. STATE OF HARYANA
|
October 19, 2015 |
|
JAI NARAIN Vs. STATE OF HARYANA AND ORS.
|
November 30, 2015 |
|
JAI PAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 16, 2015 |
|
JAI PAL AND ORS. Vs. HARJEET KAUR AND ORS.
|
November 16, 2015 |
|
JAI PAL AND OTHERS Vs. STATE OF HARYANA
|
October 14, 2015 |
|
JAI PAL KHANNA Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, AMRITSAR
|
February 25, 2015 |
|
JAI PAL KHANNA AND ORS. Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
|
February 25, 2015 |
|
JAI PAL SINGH Vs. STATE OF HARYANA
|
May 27, 2015 |
|
JAI PAL SINGH Vs. STATE OF HARYANA AND ORS.
|
February 6, 2015 |
|
JAI PAL SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR/CH, PUNJAB AND ANR.
|
January 7, 2015 |
|
JAI PARKASH Vs. STATE OF HARYANA AND OTHERS
|
July 2, 2015 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
May 11, 2015 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
May 5, 2015 |
|
JAI PARKASH AND ANOTHER Vs. STATE OF HARYANA
|
October 7, 2015 |
|
JAI PARKASH SHARMA AND ORS. Vs. CHIEF COMMISSIONER OF INCOME TAX, HARYANA AND ORS.
|
October 1, 2015 |
|
JAI RAM & ORS Vs. FINANCIAL COMMISSIONER, HARYANA & ORS
|
March 30, 2015 |
|
JAI RAM AND ORS. Vs. JAGDISH AND ORS.
|
November 16, 2015 |
|
JAI SINGH Vs. STATE OF HARYANA
|
July 17, 2015 |
|
JAI SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 21, 2015 |
|
JAI SINGH Vs. KANWAR SINGH AND OTHERS
|
August 11, 2015 |
|
JAI SINGH @ BILLA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 9, 2015 |
|
JAI SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
JAIBIR Vs. KULDEEP AND ANOTHER
|
August 27, 2015 |
|
JAIBIR Vs. STATE OF HARYANA
|
August 26, 2015 |
|
JAIBIR Vs. HARI CHAND
|
September 23, 2015 |
|
JAIBIR SINGH Vs. EXECUTIVE ENGINEER
|
April 20, 2015 |
|
JAIDEEP SEHRAWAT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 20, 2015 |
|
JAIDEV AND ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY AND ORS.
|
December 22, 2015 |
|
JAILAL Vs. STATE OF HARYANA AND ORS.
|
December 5, 2015 |
|
JAIN DHARMARTH NETRA CHIKITSHALYA Vs. LAKHMI CHAND
|
August 7, 2015 |
|
JAIN RICE MILLS, DHURI, DISTRICT SANGRUR Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD ,
|
August 13, 2015 |
|
JAIPAL Vs. STATE OF HARYANA
|
February 24, 2015 |
|
JAIPAL Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
|
November 18, 2015 |
|
JAIPAL AND ORS. Vs. STATE OF HARYANA
|
November 3, 2015 |
|
JAIPAL JANGRA Vs. STATE OF HARYANA
|
March 23, 2015 |
|
JAIPAL SINGH Vs. PUNJAB MANDI BOARD AND ORS.
|
July 6, 2015 |
|
JAIPAL SINGH Vs. AMAN SINGH AND ORS.
|
July 20, 2015 |
|
JAIWANTRI DEVI Vs. PREM SINGH AND ORS.
|
April 10, 2015 |
|
JALALUDDIN @ JALLU Vs. STATE OF HARYANA
|
May 6, 2015 |
|
JALANDHAR IMPROVEMENT TRUST Vs. CHARANJIT SINGH
|
May 11, 2015 |
|
JALANDHAR LICENCE ASSOCIATION AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 18, 2015 |
|
JAMEEL KHAN Vs. STATE OF HARYANA
|
July 28, 2015 |
|
JAMMU AND KASHMIR BANK LIMITED Vs. AMRIT PAL SINGH
|
May 13, 2015 |
|
JANAK DEVI Vs. JAGJIT SINGH AND ORS.
|
March 9, 2015 |
|
JANAK DULARI Vs. RAJA RAM
|
February 11, 2015 |
|
JANAK RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
|
September 3, 2015 |
|
JANAK RAJ Vs. STATE OF HARYANA
|
August 24, 2015 |
|
JANAK RAJ Vs. DES RAJ CHANDER SHEKHAR AND ORS.
|
September 14, 2015 |
|
JANAK RAJ AND ORS. Vs. STATE OF HARYANA
|
February 21, 2015 |
|
JANAK RAJ SHARMA Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
|
September 4, 2015 |
|
JANAK SINGH Vs. PALA KHAN AND ORS.
|
March 13, 2015 |
|
JANARDHAN Vs. STATE OF HARYANA AND ANOTHER
|
July 29, 2015 |
|
JANARDHAN DASS SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
July 22, 2015 |
|
JAND SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 28, 2015 |
|
JANG BAHADUR AND OTHERS Vs. BRIJESH KUMAR
|
July 2, 2015 |
|
JANG SINGH Vs. JANG SINGH
|
September 21, 2015 |
|
JANGIR SINGH Vs. STATE OF PUNJAB & ANR
|
October 13, 2015 |
|
JANGIR SINGH @ JANGIRA Vs. STATE OF PUNJAB
|
November 20, 2015 |
|
JANGIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 10, 2015 |
|
JANGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
JANKI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 22, 2015 |
|
JANKI INSTITUTE OF ART & CRAFT Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2015 |
|
JANKI INSTITUTE OF ART AND CRAFT Vs. STATE OF HARYANA AND ORS.
|
March 8, 2015 |
|
JANMEJA SINGH Vs. SATNAM SINGH
|
September 18, 2015 |
|
JARNAIL KAUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT AND ORS.
|
May 13, 2015 |
|
JARNAIL KAUR AND OTHERS Vs. HARI RAM AND OTHERS
|
November 5, 2015 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
JARNAIL SINGH Vs. SHIROMANI GURDWARA PARBHANDHAK COMMITTEE & ANOTHER
|
July 23, 2015 |
|
JARNAIL SINGH Vs. DEVINDER KAUR
|
May 18, 2015 |
|
JARNAIL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 7, 2015 |
|
JARNAIL SINGH Vs. KULWINDER SINGH AND ORS.
|
July 1, 2015 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
January 20, 2015 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
February 20, 2015 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 21, 2015 |
|
JARNAIL SINGH (DECEASED) THROUGH LR Vs. MANJIT SINGH AND OTHERS
|
July 27, 2015 |
|
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 7, 2015 |
|
JAS KUMAR @ YASH PAL Vs. NARINDER SINGH AND OTHERS
|
August 5, 2015 |
|
JAS RAM Vs. BIS RAM
|
May 4, 2015 |
|
JASANDEEP SINGH Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
JASBIR INDER SINGH Vs. IQBAL MOHAMMAD AND ANOTHER
|
December 1, 2015 |
|
JASBIR KAUR Vs. SUKHDEV SINGH
|
May 8, 2015 |
|
JASBIR KAUR Vs. MUKHTIAR KAUR
|
March 20, 2015 |
|
JASBIR KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 3, 2015 |
|
JASBIR KAUR Vs. SANTOSH RANI AND ANOTHER
|
August 21, 2015 |
|
JASBIR KAUR Vs. SIKINDER SINGH
|
January 6, 2015 |
|
JASBIR KAUR AND ORS. Vs. RAMESH PAL SINGH AND ORS.
|
April 29, 2015 |
|
JASBIR KAUR AND ORS. Vs. UNION OF INDIA
|
March 23, 2015 |
|
JASBIR KAUR AND OTHERS Vs. ATMA SINGH AND OTHERS
|
December 7, 2015 |
|
JASBIR KAUR JOHAL Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
|
JASBIR MASIH Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
JASBIR SINGH Vs. SATBIR SINGH
|
April 10, 2015 |
|
JASBIR SINGH Vs. PEPSU ROAD TRANSPORT CORP. AND ORS.
|
July 20, 2015 |
|
JASBIR SINGH Vs. STATE OF U.T. CHANDIGARH
|
March 17, 2015 |
|
JASBIR SINGH Vs. SUKHWINDER SINGH
|
December 19, 2015 |
|
JASBIR SINGH Vs. RAJ KUMAR AND ORS.
|
March 12, 2015 |
|
JASBIR SINGH Vs. PARMOD KUMAR AND ORS.
|
March 11, 2015 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
JASBIR SINGH Vs. JOGINDER SINGH AND ANOTHER
|
March 11, 2015 |
|
JASBIR SINGH Vs. DHARAM KAUR AND OTHERS
|
August 28, 2015 |
|
JASBIR SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
November 30, 2015 |
|
JASBIR SINGH ALIAS BABBU Vs. STATE OF PUNJAB
|
April 30, 2015 |
|
JASBIR SINGH AND ORS. Vs. BABU SINGH AND ORS.
|
April 1, 2015 |
|
JASBIR SINGH AND ORS. Vs. PALWINDER SINGH AND ORS.
|
September 10, 2015 |
|
JASBIR SINGH AND ORS. Vs. KULBIR SINGH
|
December 3, 2015 |
|
JASDEEP SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
|
JASDEV SINGH @ JASSA Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
JASJIT SINGH JAGGI Vs. NAVDEEP KAUR
|
July 6, 2015 |
|
JASKARAN SINGH Vs. PUNJABI UNIVERSITY AND ORS.
|
May 15, 2015 |
|
JASLEEN KAUR Vs. COMMISSIONER OF INCOME TAX, JALANDHAR AND ORS.
|
July 1, 2015 |
|
JASMAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 20, 2015 |
|
JASMEET SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2015 |
|
JASMEL SINGH Vs. STATE OF PUNJAB
|
October 21, 2015 |
|
JASMER RAM Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2015 |
|
JASMINUM KAUR Vs. AMARDEEP SINGH
|
July 17, 2015 |
|
JASMIT SINGH Vs. RANJIT SINGH
|
March 2, 2015 |
|
JASPAL KAUR Vs. STATE OF PUNJAB AND ORS.
|
October 20, 2015 |
|
JASPAL KAUR Vs. GURNEK SINGH
|
February 20, 2015 |
|
JASPAL KAUR CHAUHAN Vs. GURDEV SINGH
|
September 24, 2015 |
|
JASPAL KAUR DHILLON Vs. BITTU @ KULWINDER SINGH
|
January 30, 2015 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
May 4, 2015 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
JASPAL SINGH Vs. STATE OF PUNJAB & ORS
|
September 16, 2015 |
|
JASPAL SINGH Vs. ASHWANI DHALLA
|
February 20, 2015 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
JASPAL SINGH Vs. U.T., CHANDIGARH
|
August 12, 2015 |
|
JASPAL SINGH Vs. KAILASH CHAND JAIN
|
July 10, 2015 |
|
JASPAL SINGH Vs. FC (APPEALS), HARYANA AND OTHERS
|
January 19, 2015 |
|
JASPAL SINGH Vs. SHARANJIT KAUR AND ORS.
|
May 21, 2015 |
|
JASPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
JASPAL SINGH AND ORS. Vs. PARAS BUILDTECH INDIA PVT. LTD. AND ORS.
|
December 22, 2015 |
|
JASPAL SINGH AND ORS. Vs. GURBINDER SINGH
|
February 13, 2015 |
|
JASPINDER KAUR Vs. IQBAL SINGH AND OTHERS
|
July 13, 2015 |
|
JASPREET KAUR Vs. U.T. CHANDIGARH AND ORS.
|
September 29, 2015 |
|
JASPREET SINGH Vs. SURJIT SINGH
|
April 29, 2015 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
JASPREET SINGH AND OTHERS Vs. CHATIN KAUR AND OTHERS
|
September 4, 2015 |
|
JASPREET SINGH CHEEMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
June 15, 2015 |
|
JASSA RAM KHUSHI RAM PVT. LTD. Vs. THE APPELLATE AUTHORITY AND ORS.
|
November 20, 2015 |
|
JASVIR KAUR AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY
|
July 31, 2015 |
|
JASVIR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
June 3, 2015 |
|
JASVIR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 5, 2015 |
|
JASVIR KAUR CHAHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 24, 2015 |
|
JASVIR SINGH Vs. JOGINDER SINGH AND ORS.
|
March 12, 2015 |
|
JASVIR SINGH Vs. GYATRI JYOTI
|
February 23, 2015 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
JASVIR SINGH @ JITTU Vs. STATE OF PUNJAB
|
May 4, 2015 |
|
JASVIR SINGH AND ANOTHER Vs. PRITAM DASS CHELA BHAGWAN DASS CHELA PURAN DASS AND OTHERS
|
November 30, 2015 |
|
JASVIR SINGH AND ORS. Vs. JASPAL SINGH
|
March 30, 2015 |
|
JASWANT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 8, 2015 |
|
JASWANT KAUR & ANR Vs. MANISH KUMAR & ORS
|
July 17, 2015 |
|
JASWANT KUMAR Vs. STATE OF HARYANA AND ORS.
|
March 25, 2015 |
|
JASWANT SINGH Vs. MOHINDER KAUR
|
August 27, 2015 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
JASWANT SINGH Vs. SUNITA KUMARI
|
January 16, 2015 |
|
JASWANT SINGH Vs. STATE OF PUNJAB & OTHERS
|
August 27, 2015 |
|
JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 14, 2015 |
|
JASWANT SINGH Vs. CH KESHO DASS
|
October 8, 2015 |
|
JASWANT SINGH Vs. JASPAL KAUR AND ORS.
|
February 12, 2015 |
|
JASWANT SINGH Vs. SATNAM SINGH AND ORS.
|
December 2, 2015 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
JASWANT SINGH & OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HOUSING AND URBAN
DEVELOPMENT, PUNJAB & OTHERS
|
August 18, 2015 |
|
JASWANT SINGH @ GOLA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2015 |
|
JASWANT SINGH @ SONY AND OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
July 30, 2015 |
|
JASWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
July 14, 2015 |
|
JASWANT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 1, 2015 |
|
JASWANT SINGH AND ORS. Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND ORS.
|
August 10, 2015 |
|
JASWANT SINGH AND ORS. Vs. KESHO DASS
|
October 8, 2015 |
|
JASWANT SINGH AND OTHERS Vs. GURMEET KAUR AND OTHERS
|
December 7, 2015 |
|
JASWANT SINGH AND OTHERS Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT, PUNJAB AND ANOTHER
|
December 3, 2015 |
|
JASWANT SINGH AND OTHERS Vs. BALJEET KAUR AND OTHERS
|
August 21, 2015 |
|
JASWANT SINGH BHULLAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2015 |
|
JASWANT SINGH MANN Vs. UNION OF INDIA
|
October 6, 2015 |
|
JASWANTI AND ANOTHER Vs. GRAM PANCHAYAT AND OTHERS
|
January 12, 2015 |
|
JASWANTI AND ORS. Vs. GRAM PANCHAYAT AND ORS.
|
January 12, 2015 |
|
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
July 24, 2015 |
|
JASWINDER KAUR Vs. MANJIT KAUR
|
May 12, 2015 |
|
JASWINDER KAUR Vs. MAJOR SINGH AND ANR
|
August 5, 2015 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 23, 2015 |
|
JASWINDER KAUR @ DIMPY AND ANOTHER Vs. U T CHANDIGARH AND ANOTHER
|
July 3, 2015 |
|
JASWINDER KAUR AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 6, 2015 |
|
JASWINDER KAUR AND ORS. Vs. KARNAIL SINGH AND ORS.
|
May 21, 2015 |
|
JASWINDER PAL Vs. VIKAS KUMAR
|
March 10, 2015 |
|
JASWINDER PAL Vs. STATE OF PUNJAB
|
January 23, 2015 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
JASWINDER SINGH Vs. PARAMJIT SINGH AND ORS.
|
May 8, 2015 |
|
JASWINDER SINGH Vs. MANJIT SINGH AND ORS.
|
August 19, 2015 |
|
JASWINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND ORS.
|
September 21, 2015 |
|
JASWINDER SINGH Vs. JARNAIL SINGH AND ORS.
|
May 25, 2015 |
|
JASWINDER SINGH @ JASSI @ BURA Vs. STATE OF PUNJAB
|
December 15, 2015 |
|
JASWINDER SINGH @ SHINDA AND ANOTHER Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 13, 2015 |
|
JASWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
JASWINDER SINGH AND OTHERS Vs. GURJANT SINGH AND OTHERS
|
December 19, 2015 |
|
JATINDER Vs. STATE OF HARYANA
|
April 7, 2015 |
|
JATINDER KAUR Vs. S.K. DHALIWAL
|
July 30, 2015 |
|
JATINDER KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 25, 2015 |
|
JATINDER KUMAR Vs. GULSHAN KUMAR AND ANOTHER
|
November 20, 2015 |
|
JATINDER NATH SHARMA AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
April 22, 2015 |
|
JATINDER PAL SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
|
August 26, 2015 |
|
JATINDER PAL SINGH AND OTHERS Vs. KRISHAN LAL BANSAL AND ANOTHER
|
May 29, 2015 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
May 4, 2015 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
December 22, 2015 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
JATINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
|
December 24, 2015 |
|
JATINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 25, 2015 |
|
JATINDER SOOD Vs. COMMISSIONER AND SECRETARY, GOVT. OF HARYANA AND ORS.
|
February 5, 2015 |
|
JAWAHAR LAL Vs. STATE OF HARYANA
|
July 1, 2015 |
|
JAWAHAR LAL Vs. STATE OF HARYANA
|
May 6, 2015 |
|
JAWAHAR SINGH Vs. ASSISTANT COLLECTOR IST GRADE (NAIB TEHSILDAR), MOONAK AND ORS.
|
September 10, 2015 |
|
JAWALA DASS Vs. RAM CHANDER
|
May 29, 2015 |
|
JAWALA PARSHAD Vs. SUNDER LAL
|
February 4, 2015 |
|
JAYESH CHOLERA Vs. STATE OF PUNJAB
|
July 30, 2015 |
|
JAZ SINGH Vs. STATE OF HARYANA
|
July 16, 2015 |
|
JBB - EVEREST BUILDTECH PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
JBJ PERFUMES (P.) LTD. Vs. UNION OF INDIA
|
October 5, 2015 |
|
JEET KAUR Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
JEET RAM AND ANOTHER Vs. JAI KISHAN AND OTHERS
|
August 14, 2015 |
|
JEET RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2015 |
|
JEET SINGH AND OTHERS Vs. OM PARKASH
|
August 19, 2015 |
|
JEETA SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
JEEVANJOT MULTANI Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
July 10, 2015 |
|
JEEWA BAI Vs. BHAGWANTI
|
March 13, 2015 |
|
JEEWAN MEHRA Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2015 |
|
JEEWNI AND ORS. Vs. DARSHAN SINGH AND ORS.
|
May 1, 2015 |
|
JET DEVELOPERS PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
September 16, 2015 |
|
JETAGE MULTIMEDIA GALLERY AND ORS. Vs. SUNIL KUMAR SHARMA AND ORS.
|
January 21, 2015 |
|
JETHA RAM Vs. STATE OF PUNJAB AND ORS
|
August 21, 2015 |
|
JHAMMAN BRICK COMPANY Vs. STATE OF HARYANA
|
January 8, 2015 |
|
JHANDA SINGH Vs. UNION OF INDIA AND OTHERS
|
July 3, 2015 |
|
JHANDA SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 3, 2015 |
|
JHUJJAR SINGH Vs. PARAMJIT KAUR
|
July 6, 2015 |
|
JILA BAL VIKAS AND PRIYOJNA ADHIKARI, JAGADHRI Vs. RAJBALA
|
March 19, 2015 |
|
JIND CO-OPERATIVE SUGAR MILLS LTD JIND Vs. AJMER SINGH AND OTHERS
|
October 8, 2015 |
|
JIT SINGH AND ANOTHER Vs. LAKHWINDER KAUR AND OTHERS
|
August 12, 2015 |
|
JIT SINGH AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
August 24, 2015 |
|
JITENDER ALIAS MITWA Vs. STATE OF HARYANA
|
April 8, 2015 |
|
JITENDER KUMAR AND ORS. Vs. STATE OF HARYANA
|
February 21, 2015 |
|
JITENDER KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 24, 2015 |
|
JITENDER LALWANI AND OTHERS Vs. DHIR INTERNATIONAL PVT LTD
|
October 9, 2015 |
|
JITENDER SINGH Vs. INDUS IND BANK LIMITED AND ANOTHER
|
July 29, 2015 |
|
JITENDER SINGH Vs. SANJAY KUMAR
|
March 12, 2015 |
|
JITENDRA KUMAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2015 |
|
JIWA SINGH Vs. BIHARI LAL AND CO. AND ORS.
|
January 9, 2015 |
|
JIYA LAL Vs. STATE OF UT CHANDIGARH
|
May 12, 2015 |
|
JODHA RAM Vs. STATE OF PUNJAB AND ORS.
|
December 19, 2015 |
|
JOG RAJ Vs. USHA JEOL AND ORS.
|
May 7, 2015 |
|
JOGA SINGH Vs. SAT PAL SINGH
|
January 27, 2015 |
|
JOGA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 17, 2015 |
|
JOGA SINGH Vs. FATEH JANG BAHADUR SINGH & OTHERS
|
August 24, 2015 |
|
JOGA SINGH AND ORS. Vs. THE SUPERINTENDING CANAL OFFICER, FEROZEPUR AND ORS.
|
February 4, 2015 |
|
JOGINDER Vs. STATE OF HARYANA
|
January 28, 2015 |
|
JOGINDER Vs. UNION OF INDIA AND ANOTHER
|
July 10, 2015 |
|
JOGINDER Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
JOGINDER KAUR Vs. GURUDWARA SHRI NANAKSAR SHAHID BABA BACHITTAR SINGH
|
March 17, 2015 |
|
JOGINDER LAL Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
|
JOGINDER PAL Vs. UNION OF INDIA
|
January 28, 2015 |
|
JOGINDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
October 7, 2015 |
|
JOGINDER PAL Vs. UNION OF INDIA AND ORS.
|
December 22, 2015 |
|
JOGINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 29, 2015 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 7, 2015 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
JOGINDER SINGH Vs. SUB DIVISION MAGISTRATE-CUM-COLLECTOR AND OTHERS
|
September 9, 2015 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 24, 2015 |
|
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER COOPERATIVE, PUNJAB & ORS.
|
March 23, 2015 |
|
JOGINDER SINGH Vs. SHAMBHU SINGH AND ORS.
|
February 5, 2015 |
|
JOGINDER SINGH Vs. VIRINDERJIT SINGH GILL
|
May 6, 2015 |
|
JOGINDER SINGH Vs. OM PARKASH
|
January 29, 2015 |
|
JOGINDER SINGH Vs. KULWANT SINGH AND ORS.
|
November 2, 2015 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
June 30, 2015 |
|
JOGINDER SINGH AHLAWAT Vs. STATE OF HARYANA AND ANOTHER
|
February 4, 2015 |
|
JOGINDER SINGH AND ANOTHER Vs. GURPREET SINGH AND OTHERS
|
August 28, 2015 |
|
JOGINDER SINGH AND ORS. Vs. KEWAL SINGH AND ORS.
|
January 28, 2015 |
|
JOGINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
JOGINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
JOGINDER SINGH AND ORS. Vs. STATE OF HARYANA
|
February 19, 2015 |
|
JOGINDER SINGH AND OTHERS Vs. AMRIK SINGH AND OTHERS
|
August 12, 2015 |
|
JOGINDER SINGH MANN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 16, 2015 |
|
JOGINDER SINGH VERMA Vs. RAJESH VERMA
|
May 15, 2015 |
|
JOHAR SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
May 11, 2015 |
|
JOKHU RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ORS.
|
June 29, 2015 |
|
JOM KHAN AND ORS. Vs. STATE OF HARYANA
|
April 6, 2015 |
|
JONEJA BRIGHT STEEL (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2015 |
|
JOTINDRA STEEL & TUBES LTD. Vs. VISHWANATH PANDIT AND ORS.
|
March 2, 2015 |
|
JSL LIFESTYLE LIMITED Vs. UNION OF INDIA AND ORS.
|
August 4, 2015 |
|
JUBAIDA Vs. STATE OF HARYANA
|
September 10, 2015 |
|
JUBER Vs. STATE OF HARYANA
|
May 7, 2015 |
|
JUG LAL AND ORS. Vs. KALIA AND ORS.
|
February 11, 2015 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
JUGRAJ SINGH Vs. SUKHPARAMJIT KAUR
|
February 10, 2015 |
|
JUJHAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
JULKA FOODS AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 29, 2015 |
|
JULKA FOODS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 17, 2015 |
|
JUMMA Vs. JIWAN AND OTHERS
|
November 6, 2015 |
|
JUSTICE N K SUD (RETD ) Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2015 |
|
JYOTI Vs. STATE OF PUNJAB
|
January 30, 2015 |
|
JYOTI Vs. AMANDEEP SINGH
|
April 7, 2015 |
|
JYOTI Vs. ANAMIKA
|
March 9, 2015 |
|
JYOTI Vs. MOHIT
|
May 12, 2015 |
|
JYOTI Vs. TARVINDER KUMAR AND ORS.
|
August 21, 2015 |
|
JYOTI SRIVASTAVA Vs. UNION OF INDIA AND ORS.
|
May 25, 2015 |
|
JYOTI SUHAG Vs. STATE OF HARYANA AND ORS.
|
May 15, 2015 |
|
JYOTSNA SHARMA Vs. GAURAV SHARMA
|
January 27, 2015 |
|
K C GUPTA & ORS Vs. STATE OF HARYANA & ORS
|
July 2, 2015 |
|
K D RICE MILLS Vs. HAKIM RAI
|
March 12, 2015 |
|
K&D REAL ESTATE & BUILDERS Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2015 |
|
K.C. SAREEN AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 20, 2015 |
|
K.P. KHEMKA AND ORS. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND ORS.
|
April 24, 2015 |
|
K.V. FIRE CHEMICALS (I) PVT. LTD. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
September 24, 2015 |
|
KABAL SINGH Vs. UNION OF INDIA
|
April 22, 2015 |
|
KABUL CHAWLA Vs. CPI INDIA REAL ESTATE VENTURES LIMITED AND ORS.
|
May 4, 2015 |
|
KAILASH Vs. GEETA DEVI SHARMA
|
March 10, 2015 |
|
KAILASH AGRO FOODS Vs. STATE OF HARYANA
|
February 5, 2015 |
|
KAILASH CHAND Vs. STATE OF HARYANA
|
July 1, 2015 |
|
KAILASH CHANDER Vs. RAMAN SHAHI
|
September 30, 2015 |
|
KAILASH CHANDER Vs. NARINDER KUMAR AND OTHERS
|
September 8, 2015 |
|
KAILASH DEVI Vs. PIYARE LAL AND OTHERS
|
March 27, 2015 |
|
KAILASH KUMAR Vs. STATE OF HARYANA AND ORS.
|
February 18, 2015 |
|
KAILASH RANI AND OTHERS Vs. BHIM SEN ALIAS BHIM SINGH AND ANR
|
July 10, 2015 |
|
KAJAL Vs. RAJESH RANA
|
February 10, 2015 |
|
KAJOR RAM SAINI Vs. SURAJ SINGH
|
May 20, 2015 |
|
KAKA SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2015 |
|
KAKA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2015 |
|
KALA DEVI Vs. STATE OF HARYANA AND ORS.
|
August 4, 2015 |
|
KALA RAM Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
KALA SINGH Vs. JASPREET KAUR
|
October 19, 2015 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
September 11, 2015 |
|
KALAM Vs. STATE OF HARYANA
|
February 20, 2015 |
|
KALAM SINGH Vs. STATE OF HARYANA AND ORS.
|
September 1, 2015 |
|
KALAWATI Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
KALAWATI AND ORS. Vs. JAMIL MOHD. AND ORS.
|
May 25, 2015 |
|
KALI @ ANGREJO Vs. STATE OF PUNJAB
|
August 21, 2015 |
|
KALI RAM Vs. SHANTI AND ORS.
|
January 6, 2015 |
|
KALI RAM Vs. SHANTI
|
January 1, 2015 |
|
KALRA SOUND SERVICE Vs. RAKSH KUMAR GOYAL
|
May 14, 2015 |
|
KALU RAM AND ORS. Vs. JAI NARAIN
|
March 23, 2015 |
|
KALYAN SINGH Vs. STATE OF HARYANA AND ORS.
|
January 12, 2015 |
|
KAMAL Vs. HARJIT SINGH AND ORS.
|
March 23, 2015 |
|
KAMAL ENTERPRISES Vs. SIGMA MOULDS & STAMPING PVT LTD
|
August 11, 2015 |
|
KAMAL JOSHI Vs. STATE OF PUNJAB & ANR
|
August 14, 2015 |
|
KAMAL KRISHAN DEVGUN Vs. DINESH KUMAR AND OTHERS
|
July 7, 2015 |
|
KAMAL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2015 |
|
KAMAL KUMAR Vs. UNION OF INDIA AND ORS.
|
March 30, 2015 |
|
KAMAL KUMAR GADI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL (CAT) AND ORS.
|
December 2, 2015 |
|
KAMAL MAINI Vs. NATASHA AND ORS.
|
May 29, 2015 |
|
KAMAL MEHTA Vs. RAKESH KUMAR AND ORS.
|
December 1, 2015 |
|
KAMAL SAINI Vs. STATE OF HARYANA AND OTHERS
|
August 25, 2015 |
|
KAMAL SINGH Vs. MUKESH SHARMA AND ORS.
|
March 10, 2015 |
|
KAMAL TRADING COMPANY Vs. THE STATE OF PUNJAB AND ORS.
|
December 15, 2015 |
|
KAMAL VERMA Vs. NIDHI
|
January 15, 2015 |
|
KAMALDEEP SHARMA AND ANR Vs. STATE OF PUNJAB AND ANR
|
August 10, 2015 |
|
KAMALJIT KAUR Vs. JAGJIT SINGH @ JAGGI AND OTHERS
|
July 22, 2015 |
|
KAMALJIT KAUR Vs. PRITAM KAUR AND OTHERS
|
September 14, 2015 |
|
KAMALJIT KAUR ALIAS BABY Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
KAMALJIT KAUR PARMAR Vs. GURINDER SINGH GILL
|
February 21, 2015 |
|
KAMALJIT KUMAR Vs. STATE OF PUNJAB
|
May 4, 2015 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
KAMALJIT SINGH @ BABBAN Vs. STATE OF PUNJAB AND ANOTHER
|
August 12, 2015 |
|
KAMALJIT SINGH @ KOMAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 6, 2015 |
|
KAMALJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
KAMALJIT SINGH AND ORS. Vs. SURJIT KAUR AND ORS.
|
April 22, 2015 |
|
KAMLA Vs. ROSHAN LAL AND ORS.
|
March 19, 2015 |
|
KAMLA AND ORS. Vs. SHRI RAM AND ORS.
|
December 7, 2015 |
|
KAMLA JAIN Vs. AJESH JAIN AND ANOTHER
|
August 11, 2015 |
|
KAMLESH Vs. COLLECTOR, PANIPAT & OTHERS
|
August 11, 2015 |
|
KAMLESH Vs. SATBIR AND OTHERS
|
August 13, 2015 |
|
KAMLESH Vs. STATE OF HARYANA AND OTHERS
|
August 26, 2015 |
|
KAMLESH Vs. SATPAL
|
January 27, 2015 |
|
KAMLESH AND ORS. Vs. GIAN CHAND AND ORS.
|
December 4, 2015 |
|
KAMLESH DEVI Vs. STATE OF PUNJAB
|
January 20, 2015 |
|
KAMLESH DEVI Vs. RAJESH DUA
|
February 25, 2015 |
|
KAMLESH KAUR Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
KAMLESH KUMARI Vs. NAGAR SINGH
|
March 26, 2015 |
|
KAMLESH KUMARI Vs. VIJAY LAXMI AND OTHERS
|
October 12, 2015 |
|
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS.
|
April 24, 2015 |
|
KAMLESH MANGLA Vs. PRESIDING OFFICER
|
May 14, 2015 |
|
KAMLESH RANI Vs. RANAJIT KAUR AND ORS.
|
April 7, 2015 |
|
KAMLESH RANI CHAUHAN Vs. JANAK RAJ (DECEASED) TH HIS LRS RAJ KUMAR
|
May 4, 2015 |
|
KAMRU Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2015 |
|
KAMRUDDIN Vs. STATE OF HARYANA
|
March 31, 2015 |
|
KANAV ARORA AND ORS. Vs. PUNJAB UNIVERSITY AND ORS.
|
September 11, 2015 |
|
KANAWARDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 29, 2015 |
|
KANCHAN WADHWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2015 |
|
KANHI RAM @ KANHIYA RAM Vs. STATE OF HARYANA
|
February 2, 2015 |
|
KANTA DEVI Vs. STATE OF HARYANA
|
May 27, 2015 |
|
KANTA DEVI AND OTHERS Vs. SH. RAMESHWAR SINGH AND OTHERS
|
October 20, 2015 |
|
KANTA RANI Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION AND ORS.
|
September 2, 2015 |
|
KANU PAUL SHARMA Vs. BABLU MANCHANDA
|
August 12, 2015 |
|
KANWAL SINGH AND OTHERS Vs. ROOP RAM ALIAS RAM SARUP
|
July 15, 2015 |
|
KANWALDEEP KAUR Vs. MANBIR SINGH
|
January 28, 2015 |
|
KANWALDEEP SINGH Vs. UNION OF INDIA
|
March 10, 2015 |
|
KANWALJIT KAUR Vs. VIKRAMJIT SINGH
|
April 22, 2015 |
|
KANWALJIT KAUR AHLUWALIA Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
KANWAR BALJEET SINGH Vs. STATE OF HARYANA AND ORS.
|
April 27, 2015 |
|
KANWAR LAL AND ANOTHER Vs. STATE OF HARYANA
|
December 2, 2015 |
|
KANWARJIT SINGH Vs. GURDIT SINGH AND ORS.
|
August 19, 2015 |
|
KANWARJIT SINGH Vs. SUKHMINDER SINGH AND ORS.
|
October 7, 2015 |
|
KAPIL Vs. NAFE SINGH
|
April 22, 2015 |
|
KAPIL DEV Vs. STATE OF HARYANA
|
July 15, 2015 |
|
KAPIL DEV Vs. STATE OF HARYANA
|
February 25, 2015 |
|
KAPIL KUMAR Vs. STATE OF PUNJAB & ANOTHER
|
September 2, 2015 |
|
KAPSONS ELECTRO STAMPINGS Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
May 29, 2015 |
|
KAPTAN SINGH Vs. STATE OF HARYANA AND ORS.
|
February 10, 2015 |
|
KAPTAN SINGH Vs. STATE OF HARYANA
|
July 1, 2015 |
|
KAPTAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 6, 2015 |
|
KAPTAN SINGH SECRETARY Vs. MEHAR SINGH AND ANOTHER
|
July 27, 2015 |
|
KAPUR SINGH AND ORS. Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS AND ORS.
|
August 21, 2015 |
|
KAPURTHALA BELTINGS Vs. THE STATE OF PUNJAB AND ORS.
|
September 24, 2015 |
|
KARAM CHAND Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH AND ORS.
|
June 8, 2015 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
May 11, 2015 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
January 19, 2015 |
|
KARAM DEVI AND ORS. Vs. STATE OF HARYANA AND ANR.
|
August 27, 2015 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
KARAM SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
|
July 9, 2015 |
|
KARAM SINGH Vs. HARNEK SINGH
|
August 19, 2015 |
|
KARAM SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
|
December 22, 2015 |
|
KARAM SINGH @ KARAMJIT SINGH @ KARMA Vs. STATE OF PUNJAB
|
December 4, 2015 |
|
KARAM SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
KARAM SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
KARAM SINGH SAINI Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2015 |
|
KARAMBIR Vs. STATE OF HARYANA
|
November 26, 2015 |
|
KARAMBIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2015 |
|
KARAMBIR SINGH Vs. STATE OF HARYANA
|
May 18, 2015 |
|
KARAMDEEP SINGH Vs. STATE OF PUNJAB
|
August 6, 2015 |
|
KARAMDEEP SINGH KAHAL Vs. STATE OF PUNJAB AND ORS.
|
April 13, 2015 |
|
KARAMJEET SINGH Vs. HOME SECRETARY, CHANDIGARH ADMINISTRATION & OTHERS
|
December 8, 2015 |
|
KARAMJEET SINGH Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
KARAMJEET SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
KARAMJIT AND ANOTHER Vs. BOOTA SINGH AND OTHERS
|
September 29, 2015 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2015 |
|
KARAMJIT KAUR Vs. PERMANENT LOK ADALAT-CUM-SDJM GUHLA, DISTT. KAITHAL AND ORS.
|
September 10, 2015 |
|
KARAMJIT KAUR Vs. CHARANJIT KAUR AND ORS.
|
February 21, 2015 |
|
KARAMJIT KAUR Vs. PRESIDING OFFICER ELECTION TRIBUNAL
|
March 19, 2015 |
|
KARAMJIT KAUR @ PALO Vs. PREM SINGH DHILLON
|
February 19, 2015 |
|
KARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
July 8, 2015 |
|
KARAMJIT SINGH Vs. KAMAL JAIN AND ORS.
|
May 12, 2015 |
|
KARAMJIT SINGH @ BACHI Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
KARAMJIT SINGH AND ANOTHER Vs. STATE OF HARYANA
|
October 1, 2015 |
|
KARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
KARAMPAL SINGH Vs. STATE OF PUNJAB AND ANR
|
July 30, 2015 |
|
KARAN ANAND Vs. KAMAL BAKSHI
|
August 18, 2015 |
|
KARAN NISCHAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 12, 2015 |
|
KARAN SINGH ALIAS KARANJEET Vs. STATE OF HARYANA
|
July 8, 2015 |
|
KARAN SINGH AND ORS Vs. DHOOP SINGH DECEASED
|
December 8, 2015 |
|
KARAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 28, 2015 |
|
KARAN SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 22, 2015 |
|
KARANVIR GOSAL Vs. PANJAB UNIVERSITY AND ORS.
|
August 13, 2015 |
|
KARIMPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
May 29, 2015 |
|
KARMA AND ORS. Vs. COMMISSIONER ROHTAK DIVN. ROHTAK AND ORS.
|
February 16, 2015 |
|
KARMI DEVI Vs. STATE OF PUNJAB
|
July 3, 2015 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
August 28, 2015 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 16, 2015 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 4, 2015 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
KARNAIL SINGH Vs. BALWANT SINGH AND ANOTHER
|
July 9, 2015 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2015 |
|
KARNAIL SINGH Vs. GURDEV KAUR AND ORS.
|
October 12, 2015 |
|
KARNAIL SINGH Vs. STATE OF HARYANA AND ORS.
|
April 24, 2015 |
|
KARNAIL SINGH & COMPANY Vs. STATE OF HARYANA AND ORS.
|
March 2, 2015 |
|
KARNAIL SINGH @ KALA Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
KARNAIL SINGH AND ANR. Vs. STATE OF HARYANA
|
December 14, 2015 |
|
KARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
KARNAIL SINGH AND ORS. Vs. CHAMAN SINGH BHATOA AND ORS.
|
February 26, 2015 |
|
KARNAIL SINGH AND ORS. Vs. PARAMJIT SINGH MARWAH AND ORS.
|
January 22, 2015 |
|
KARNAIL SINGH AND ORS. Vs. CHARANJIT SINGH AND ORS.
|
February 26, 2015 |
|
KARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 1, 2015 |
|
KARPAL SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
July 2, 2015 |
|
KARTAR KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 8, 2015 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
KARTAR SINGH Vs. KARAM CHAND AND ORS.
|
September 24, 2015 |
|
KARTAR SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS
|
July 30, 2015 |
|
KARTAR SINGH Vs. KASHMIR SINGH AND ORS.
|
November 6, 2015 |
|
KARTAR SINGH Vs. CHARAN SINGH
|
March 2, 2015 |
|
KARTAR SINGH Vs. JANGIR SINGH AND OTHERS
|
November 16, 2015 |
|
KARTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
May 4, 2015 |
|
KARTAR SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
July 7, 2015 |
|
KARTAR SINGH & OTHERS Vs. STATE OF PUNJAB
|
October 28, 2015 |
|
KARTAR SINGH AND ANOTHER Vs. KARAMJIT SINGH AND ANOTHER
|
May 7, 2015 |
|
KARTAR SINGH AND ORS. Vs. DARBARA SINGH AND ORS.
|
March 23, 2015 |
|
KARTAR SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
|
July 6, 2015 |
|
KARTAR SINGH CONTRACTOR Vs. STATE OF HARYANA
|
April 21, 2015 |
|
KARTAR SINGH SAINI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 21, 2015 |
|
KASHMIR CHAND KAMBOJ Vs. STATE OF HARYANA AND ORS.
|
July 27, 2015 |
|
KASHMIR KAUR Vs. SUKHDEV SINGH
|
December 5, 2015 |
|
KASHMIR SINGH Vs. GRAM PANCHAYAT VILLAGE CHAK PALI WALA
|
January 27, 2015 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
September 14, 2015 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
KASHMIR SINGH Vs. ASHOK KUMAR
|
August 25, 2015 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
December 7, 2015 |
|
KASHMIR SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
May 6, 2015 |
|
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 2015 |
|
KASHMIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 2, 2015 |
|
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
KASHMIRA SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
KASHMIRI LAL Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
KASHMIRI LAL Vs. STATE OF HARYANA
|
February 27, 2015 |
|
KASHMIRI LAL CHAWLA AND ORS. Vs. ROHAN LAL
|
January 14, 2015 |
|
KASMIRI LAL Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
February 4, 2015 |
|
KASTURI LAL Vs. NATIONAL AIDS CONTROL ORGANIZATION AND ORS.
|
September 30, 2015 |
|
KASTURI LAL & ANOTHER Vs. JARNAIL SINGH AND ANOTHER
|
October 14, 2015 |
|
KATARIA CONSTRUCTIONS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
November 5, 2015 |
|
KAUR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 21, 2015 |
|
KAUR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
July 30, 2015 |
|
KAUSHAL CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2015 |
|
KAUSHALAYA RANI AND ORS. Vs. LEKH RAJ AND ORS.
|
March 9, 2015 |
|
KAUSHALYA RANI Vs. STATE OF PUNJAB
|
March 27, 2015 |
|
KAUSHLIYA AND ORS Vs. MOHAN LAL AND ORS
|
September 14, 2015 |
|
KAUSHLYA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 6, 2015 |
|
KAVINDER SINGH KHANNA Vs. INDERJIT SINGH AND ORS.
|
March 2, 2015 |
|
KAVITA Vs. JITENDER AND ANOTHER
|
July 14, 2015 |
|
KAVITA Vs. BHATERI
|
March 27, 2015 |
|
KAVITA Vs. STATE OF HARYANA AND OTHERS
|
April 8, 2015 |
|
KAVITA AND OTHERS Vs. BIJENDER SINGH AND OTHERS
|
March 11, 2015 |
|
KAVITA AND OTHERS Vs. SARDARI LAL KHOSLA AND ANOTHER
|
November 20, 2015 |
|
KAVITA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 23, 2015 |
|
KAVITA HOODA Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
KAVITA KHANDARI Vs. ANIL KUMAR KAKKAR AND ORS.
|
October 1, 2015 |
|
KAVITA RAWAT Vs. STATE OF HARYANA
|
June 1, 2015 |
|
KAYUM KHAN Vs. STATE OF HARYANA
|
August 24, 2015 |
|
KEGG FARMA PVT. LTD. Vs. RAVINDER NATH SHARMA AND ORS.
|
May 19, 2015 |
|
KEHAR SINGH Vs. STATE OF HARYANA
|
August 18, 2015 |
|
KEHAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2015 |
|
KEHAR SINGH Vs. STATE OF HARYANA
|
February 13, 2015 |
|
KEHAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 26, 2015 |
|
KEHAR SINGH AND ORS. Vs. GRAM PANCHAYAT, VILLAGE SADA RAIAN AND ORS.
|
April 22, 2015 |
|
KELA DEVI AND ORS. Vs. HUSSAIN KHAN AND ORS.
|
December 2, 2015 |
|
KESAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 16, 2015 |
|
KESAR SINGH Vs. STATE OF HARYANA
|
January 12, 2015 |
|
KESAR SINGH Vs. MEHAR CHAND GOEL
|
January 30, 2015 |
|
KESAR SINGH Vs. STATE OF U T CHANDIGARH AND ANR
|
July 6, 2015 |
|
KESAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 28, 2015 |
|
KESAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
KESAR SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 23, 2015 |
|
KESHAV Vs. STATE OF HARYANA
|
January 15, 2015 |
|
KEWAL CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
|
August 18, 2015 |
|
KEWAL KRISHAN Vs. U T CHANDIGARH THROUGH ADVISOR
|
January 28, 2015 |
|
KEWAL KUMAR Vs. STATE OF PUNJAB
|
January 22, 2015 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
KEWAL SINGH Vs. UNION OF INDIA
|
May 14, 2015 |
|
KEWAL SINGH Vs. RIPANDEEP SINGH
|
June 29, 2015 |
|
KEWAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 15, 2015 |
|
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 16, 2015 |
|
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
October 29, 2015 |
|
KHAJAN CHAND @ KHAN CHAND Vs. STATE OF HARYANA
|
May 20, 2015 |
|
KHAJANI DEVI Vs. UNION OF INDIA
|
October 30, 2015 |
|
KHANI DEVI Vs. SHER CHAND
|
February 11, 2015 |
|
KHAZAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
KHEM CHAND Vs. STATE OF HARYANA
|
July 23, 2015 |
|
KHEM CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 24, 2015 |
|
KHEM CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 2, 2015 |
|
KHEM SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
December 23, 2015 |
|
KHOSLA ICE AND GENERAL MILLS Vs. PADMAWATI AND ORS.
|
December 10, 2015 |
|
KHUBI KHAN Vs. STATE OF HARYANA AND ORS.
|
March 19, 2015 |
|
KHUN KHUN KALAN CO-OPERATIVE AGRICULTURAL SOCIETY LTD Vs. HARBHAJAN SINGH
|
April 8, 2015 |
|
KHURSHEED AND ORS. Vs. STATE OF HARYANA
|
February 4, 2015 |
|
KHUSHAL SINGH Vs. TARO BAI AND ORS.
|
September 29, 2015 |
|
KHUSHI RAM YADAV Vs. RAJINDER SINGH AND ORS
|
July 10, 2015 |
|
KHUSHWANT SINGH Vs. BRIG RUPINDERJIT SINGH DHILLON
|
April 9, 2015 |
|
KHUSHWINDER SINGH AND ORS. Vs. RAM CHANDER AND ORS.
|
July 27, 2015 |
|
KIDDIES CORNER Vs. GURU SINGH SABHA
|
April 1, 2015 |
|
KIMTI LAL VOHRA Vs. HARYANA STATE AND ORS.
|
March 12, 2015 |
|
KIRAN BALA Vs. ANIL KUMAR BAGGA AND ORS.
|
July 7, 2015 |
|
KIRAN CHANDER ASRI Vs. STATE OF HARYANA
|
May 28, 2015 |
|
KIRAN DEVI Vs. SUBHASH CHAND AND ORS.
|
July 7, 2015 |
|
KIRAN DEVI AND ORS. Vs. AMBIKA PARSAD AND ORS.
|
March 20, 2015 |
|
KIRAN ROSY Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
KIRAN SAHRAWAT Vs. RAVEE SAHRAWAT AND ORS.
|
March 20, 2015 |
|
KIRAN WADHERA AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
May 27, 2015 |
|
KIRAN WATI Vs. STATE OF HARYANA
|
March 31, 2015 |
|
KIRANDEEP KAUR Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
KIRANDEEP KAUR AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
|
March 12, 2015 |
|
KIRANJIT KAUR Vs. SUKHVIR SINGH AND ORS.
|
May 5, 2015 |
|
KIRANJOT Vs. STATE OF PUNJAB AND ORS.
|
May 4, 2015 |
|
KIRNA DEVI AND ORS. Vs. RANDHIR SINGH AND ORS.
|
April 9, 2015 |
|
KIRPAL SINGH Vs. SUMIT SHARMA & ORS
|
November 16, 2015 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 15, 2015 |
|
KIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
KIRPAL SINGH AND ORS. Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND ORS.
|
November 17, 2015 |
|
KIRPAL SINGH AND OTHERS Vs. DIRECTOR, LAND RECORDS, PUNJAB AND OTHERS
|
May 26, 2015 |
|
KIRPAL SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND OTHERS
|
August 25, 2015 |
|
KIRTI KHANNA Vs. DEEPAK VERMA
|
December 15, 2015 |
|
KIRU RAM Vs. STATE OF HARYANA AND ORS.
|
February 27, 2015 |
|
KISHAN CHAND Vs. AMAR SINGH
|
May 13, 2015 |
|
KISHAN LAL MORE AND ANOTHER Vs. M/S. BIBBY FINANCIAL SERVICES INDIA PVT. LTD. & ANOTHER
|
November 17, 2015 |
|
KISHAN RAJ Vs. DULARWANTI
|
July 3, 2015 |
|
KISHAN SINGH Vs. ISHAR SINGH
|
March 4, 2015 |
|
KISHAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 3, 2015 |
|
KISHAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 20, 2015 |
|
KISHORE Vs. STATE OF HARYANA
|
May 4, 2015 |
|
KISHORE KUMAR Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
KISHORI Vs. BHARTA AND ORS.
|
January 21, 2015 |
|
KITAB SINGH Vs. STATE OF HARYANA
|
April 28, 2015 |
|
KITABO DEVI Vs. RAJ KUMAR
|
February 25, 2015 |
|
KITABO DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2015 |
|
KITABO DEVI AND OTHERS Vs. LALIT CHAUDHARY AND OTHERS
|
August 14, 2015 |
|
KJSL - SUNDER (JV) AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 4, 2015 |
|
KMP EXPRESSWAYS LTD. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION (HSIIDC)
|
May 29, 2015 |
|
KNORR-BREMSE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
November 6, 2015 |
|
KOTAK MAHINDRA BANK LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 10, 2015 |
|
KOTAK MAHINDRA BANK LTD. Vs. AVANTIKA GROVER
|
July 14, 2015 |
|
KRISHAN Vs. POLU RAM
|
February 21, 2015 |
|
KRISHAN Vs. STATE OF HARYANA
|
June 29, 2015 |
|
KRISHAN Vs. ANITA
|
October 29, 2015 |
|
KRISHAN AND ANOTHER Vs. STATE OF HARYANA
|
July 15, 2015 |
|
KRISHAN AND ORS. Vs. F.C. HARYANA AND ORS.
|
September 14, 2015 |
|
KRISHAN AND ORS. Vs. STATE OF HARYANA
|
March 31, 2015 |
|
KRISHAN AND OTHERS Vs. STATE OF HARYANA
|
October 14, 2015 |
|
KRISHAN AND OTHERS Vs. STATE OF HARYANA
|
September 2, 2015 |
|
KRISHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2015 |
|
KRISHAN CHAND Vs. PRESIDING OFFICER AND ORS.
|
April 22, 2015 |
|
KRISHAN CHAND JAIN Vs. RAVINDER JAIN
|
January 19, 2015 |
|
KRISHAN DAHIYA Vs. MASTER SHARWAN SINGH
|
October 5, 2015 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 30, 2015 |
|
KRISHAN KUMAR Vs. MOHAN LAL (SINCE DECEASED)
|
December 2, 2015 |
|
KRISHAN KUMAR Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS.
|
February 27, 2015 |
|
KRISHAN KUMAR Vs. UNION OF INDIA
|
November 18, 2015 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
January 22, 2015 |
|
KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
|
January 14, 2015 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
February 25, 2015 |
|
KRISHAN KUMAR Vs. SANIEEV
|
April 9, 2015 |
|
KRISHAN KUMAR Vs. RAMESH KUMAR
|
May 21, 2015 |
|
KRISHAN KUMAR Vs. RAM PAL
|
February 13, 2015 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
February 2, 2015 |
|
KRISHAN KUMAR Vs. C.B.I.
|
January 6, 2015 |
|
KRISHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
January 14, 2015 |
|
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 16, 2015 |
|
KRISHAN KUMAR AND ORS. Vs. SHEELA AND ORS.
|
October 15, 2015 |
|
KRISHAN KUMAR GOEL Vs. SHEETAL RICELAND LIMITED AND ORS.
|
March 13, 2015 |
|
KRISHAN KUMAR MALIK AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 3, 2015 |
|
KRISHAN KUMAR NANDA Vs. RAMAN KUMAR
|
July 17, 2015 |
|
KRISHAN KUMAR PALTA Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
|
September 1, 2015 |
|
KRISHAN KUMAR PALTA Vs. COMMISSIONER OF INCOME TAX
|
September 1, 2015 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
October 12, 2015 |
|
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
KRISHAN LAL Vs. UOI AND ORS.
|
March 4, 2015 |
|
KRISHAN LAL Vs. JASWINDER KAUR
|
February 2, 2015 |
|
KRISHAN LAL Vs. YASIN
|
March 4, 2015 |
|
KRISHAN LAL & ANOTHER Vs. COMMISSIONER AND DIRECTOR
|
October 5, 2015 |
|
KRISHAN LAL @ KRISHAN CHAND Vs. RAM AND ANOTHER
|
November 19, 2015 |
|
KRISHAN LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 16, 2015 |
|
KRISHAN LAL JHAMAT Vs. JASPREET KAUR AND OTHERS
|
July 6, 2015 |
|
KRISHAN MAHESHWARI Vs. STATE OF HARYANA
|
March 25, 2015 |
|
KRISHAN PAL Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
October 14, 2015 |
|
KRISHAN PAL Vs. STATE OF HARYANA
|
August 13, 2015 |
|
KRISHANA Vs. STATE OF HARYANA
|
August 12, 2015 |
|
KRISHANDEEP KAUR @ GURDEEP KAUR Vs. AJAIB SINGH AND OTHERS
|
August 18, 2015 |
|
KRISHMA BANSAL Vs. STATE OF PUNJAB AND ORS.
|
September 29, 2015 |
|
KRISHNA Vs. NARESH KUMAR AND ORS.
|
March 24, 2015 |
|
KRISHNA Vs. SAROJ AND OTHERS
|
December 22, 2015 |
|
KRISHNA Vs. RAJINDER
|
January 20, 2015 |
|
KRISHNA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 19, 2015 |
|
KRISHNA AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
|
May 26, 2015 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
January 23, 2015 |
|
KRISHNA DEVI Vs. MUNICIPAL CORPORATION, BATHINDA AND ORS.
|
September 18, 2015 |
|
KRISHNA DEVI Vs. ANDEEP
|
April 21, 2015 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
May 1, 2015 |
|
KRISHNA DEVI Vs. PURAN SINGH
|
July 1, 2015 |
|
KRISHNA DEVI AND ORS. Vs. BALAK RAM AND ORS.
|
September 9, 2015 |
|
KRISHNA DEVI AND ORS. Vs. SATPAL AND ORS.
|
May 11, 2015 |
|
KRISHNA DEVI AND ORS. Vs. PRTC AND ORS.
|
July 13, 2015 |
|
KRISHNA RANA AND ORS. Vs. STATE OF HARYANA
|
November 4, 2015 |
|
KRISHNI DEVI Vs. MARIAM KAMALI MOAVENI AND ORS.
|
March 24, 2015 |
|
KUANTUM PAPERS LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
|
KUBER RESORTS LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 8, 2015 |
|
KUDOS CHEMIE LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
January 16, 2015 |
|
KUDOS CHEMIE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS)
|
May 12, 2015 |
|
KUJJAL BUILDERS PVT LTD Vs. CHANDIGARH ADMINISTRATION & ANOTHER
|
December 21, 2015 |
|
KULBHUSHAN KUMAR BAGGA, RETD CHIEF MANAGER Vs. BRIJBHUSHAN BAGGA
|
March 10, 2015 |
|
KULBIR @ TANSEN Vs. STATE OF HARYANA
|
August 7, 2015 |
|
KULBIR AND ORS. Vs. STATE OF HARYANA
|
February 18, 2015 |
|
KULBIR KAUR Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
KULBIR KAUR @ RANI Vs. STATE OF PUNJAB
|
November 2, 2015 |
|
KULBIR KAUR AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
May 8, 2015 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
KULBIR SINGH Vs. HARDISH KAUR AND OTHERS
|
September 28, 2015 |
|
KULBIR SINGH Vs. JARMANJIT SINGH AND OTHERS
|
September 8, 2015 |
|
KULBIR SINGH @ KULVIR SINGH Vs. KEWAL SINGH AND OTHERS
|
December 19, 2015 |
|
KULBIR SINGH AND ORS. Vs. ISHWINDER SINGH
|
July 3, 2015 |
|
KULDEEP Vs. STATE OF HARYANA
|
October 28, 2015 |
|
KULDEEP Vs. STATE OF HARYANA
|
April 24, 2015 |
|
KULDEEP @ ASHA RAM Vs. STATE OF HARYANA
|
August 13, 2015 |
|
KULDEEP @ BONA Vs. STATE OF HARYANA
|
September 23, 2015 |
|
KULDEEP AND ORS. Vs. RAM KISHAN AND ORS.
|
August 4, 2015 |
|
KULDEEP CHAND VERMANI Vs. INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
|
September 7, 2015 |
|
KULDEEP KAUR Vs. MANOHAR SINGH GULATI AND ORS.
|
April 20, 2015 |
|
KULDEEP KAUR Vs. HARBANS SINGH
|
February 18, 2015 |
|
KULDEEP KAUR Vs. LAKHWINDER SINGH ALIAS DAKSHJIT SINGH
|
May 28, 2015 |
|
KULDEEP KAUR Vs. KASHMIR SINGH
|
May 18, 2015 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
May 25, 2015 |
|
KULDEEP KAUR AND ORS. Vs. DARSHAN SINGH AND ORS.
|
December 1, 2015 |
|
KULDEEP RAJ GUPTA Vs. AVTAR SINGH AND ORS.
|
May 29, 2015 |
|
KULDEEP SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ORS.
|
September 8, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
July 3, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
January 7, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
KULDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CENTRAL U T CHANDIGARH AND ANR
|
July 3, 2015 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
February 23, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
February 19, 2015 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
January 13, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
March 4, 2015 |
|
KULDEEP SINGH Vs. BHUPINDER KAUR
|
May 14, 2015 |
|
KULDEEP SINGH Vs. STATE OF HARYANA AND ORS.
|
August 17, 2015 |
|
KULDEEP SINGH Vs. GURCHARAN SINGH
|
September 29, 2015 |
|
KULDEEP SINGH Vs. HINDUSTAN LEVER
|
July 24, 2015 |
|
KULDEEP SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
September 1, 2015 |
|
KULDEEP SINGH AND ANOTHER Vs. AVTAR SINGH
|
October 9, 2015 |
|
KULDEEP SINGH AND ORS. Vs. STATE OF HARYANA
|
March 25, 2015 |
|
KULDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 15, 2015 |
|
KULDEEP SINGH BIRL AND ORS. Vs. THE STATE OF PUNJAB
|
July 10, 2015 |
|
KULDEEP SINGH NARANG Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
KULDEEP SINGH SON OF NIRANJAN SINGH Vs. STATE OF PUNJAB
|
July 1, 2015 |
|
KULDIP AND ORS. Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
KULDIP CHAND BHARGAV Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
May 11, 2015 |
|
KULDIP CHAND PATHANIA Vs. CHANDIGARH HOUSING BOARD AND ORS.
|
January 13, 2015 |
|
KULDIP KAUR Vs. SAMARJEET KAUR
|
May 29, 2015 |
|
KULDIP RAJ Vs. PREM KUMAR AND OTHERS
|
March 24, 2015 |
|
KULDIP RAM @ WAKIL RAM Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
KULDIP SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB, CHANDIGARH AND OTHERS
|
May 14, 2015 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
KULDIP SINGH Vs. KRISHAN KHAN AND ORS.
|
July 1, 2015 |
|
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 5, 2015 |
|
KULDIP SINGH AND ORS. Vs. NANKU AND ORS.
|
November 30, 2015 |
|
KULDIP SINGH DEOL Vs. PREM MALHOTRA
|
February 5, 2015 |
|
KULDIP SINGH JASWAL AND OTHERS Vs. JASPAL SINGH AND ANOTHER
|
September 3, 2015 |
|
KULDIP SINGH SAINI Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2015 |
|
KULDISH KAUR Vs. HARISH KUMAR RANDEV AND ORS.
|
January 21, 2015 |
|
KULJEET KAUR AND OTHERS Vs. SOHAN LAL ALIAS SONU AND OTHERS
|
September 7, 2015 |
|
KULJEET SINGH Vs. SURINDER KAUR AND OTHERS
|
March 24, 2015 |
|
KULJEET SINGH BEDI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
|
KULJIT KAUR Vs. STATE OF PUNJAB AND ORS
|
October 8, 2015 |
|
KULJIT KAUR AND ORS. Vs. SOM NATH KHURANA AND ORS.
|
March 13, 2015 |
|
KULJIT SINGH Vs. STATE OF HARYANA
|
May 27, 2015 |
|
KULVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
June 30, 2015 |
|
KULVIR KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 27, 2015 |
|
KULVIR KAUR @ KULBIR KAUR Vs. ANKUSH GUPTA
|
April 7, 2015 |
|
KULVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2015 |
|
KULVIR SINGH KALIRAI Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 2015 |
|
KULWANT KAUR AND ORS. Vs. STATE OF PUNJAB
|
May 29, 2015 |
|
KULWANT KUMAR KALSAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
KULWANT RAI SHARMA Vs. STATE OF HARYANA AND ORS.
|
October 7, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
November 3, 2015 |
|
KULWANT SINGH Vs. BALWANT SINGH AND ORS.
|
May 18, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 14, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
March 27, 2015 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
KULWANT SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 12, 2015 |
|
KULWANT SINGH AND ORS. Vs. PARSADA RAM
|
January 15, 2015 |
|
KULWANT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
KULWINDER KAUR Vs. PARAMJIT SINGH & OTHERS
|
December 15, 2015 |
|
KULWINDER KAUR Vs. SUKHCHAIN SINGH
|
July 9, 2015 |
|
KULWINDER KAUR Vs. MOHAN SINGH
|
May 25, 2015 |
|
KULWINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ORS.
|
November 17, 2015 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 2015 |
|
KULWINDER SINGH Vs. HARBHAJAN SINGH
|
July 13, 2015 |
|
KULWINDER SINGH Vs. AMARJIT KAUR
|
April 28, 2015 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
KULWINDER SINGH @ MUNNA & OTHERS Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
KULWINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 5, 2015 |
|
KUMAR BUILDERS Vs. COMMISSIONER OF INCOME TAX
|
September 8, 2015 |
|
KUMAR BUILDERS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
March 4, 2015 |
|
KUMARI ASHA Vs. TEJPAL ALIAS MINTU AND OTHERS
|
October 7, 2015 |
|
KUMARI REENA Vs. KAMLESH
|
May 6, 2015 |
|
KUNDAL SINGH Vs. STATE OF HARYANA
|
August 17, 2015 |
|
KUNDAN Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
KUNDAN SINGH Vs. KULBIR SINGH
|
January 22, 2015 |
|
KURA RAM Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
KURDA RAM Vs. MUNICIPAL COUNCIL
|
June 30, 2015 |
|
KUSUM DHAWAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
April 7, 2015 |
|
KUSUM LATA Vs. STATE OF HARYANA
|
April 1, 2015 |
|
KUSUM SHARMA AND ANOTHER Vs. DARSHAN SINGH AND OTHERS
|
December 20, 2015 |
|
L & T GENERAL INSURANCE COMPANY LIMITED Vs. BANTO DEVI
|
August 20, 2015 |
|
L.K. SEHDEV AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
|
LABH SINGH Vs. BABA AJIT SINGH COLD STORAGE PRIVATE LIMITED AND ANOTHER
|
September 28, 2015 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
LABH SINGH Vs. SURJIT KAUR AND ORS.
|
November 16, 2015 |
|
LABH SINGH @ LABHA Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
LABH SINGH AND ORS. Vs. GURMAIL SINGH
|
May 21, 2015 |
|
LACHHMAN Vs. BAKSHI RAM
|
April 9, 2015 |
|
LACHHMAN SARUP Vs. ANIL KUMAR
|
March 9, 2015 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
LACHHMAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2015 |
|
LACHHMAN SINGH AND OTHERS Vs. RAJENDER KAUR AND OTHERS
|
August 12, 2015 |
|
LACHHMI CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
September 23, 2015 |
|
LACHMAN SINGH Vs. GIAN KAUR
|
February 20, 2015 |
|
LADDI Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
LAJ DASS AND ORS. Vs. JETHU AND ORS.
|
September 4, 2015 |
|
LAJJA RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ORS.
|
September 11, 2015 |
|
LAJWANTI Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ORS.
|
May 19, 2015 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
LAKHA SINGH Vs. RATTAN KAUR AND OTHERS
|
September 21, 2015 |
|
LAKHA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 21, 2015 |
|
LAKHAN Vs. STATE OF HARYANA
|
October 14, 2015 |
|
LAKHAN SINGH Vs. UNION OF INDIA & OTHERS
|
November 2, 2015 |
|
LAKHANI INDIA LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 30, 2015 |
|
LAKHBIR KAUR Vs. STATE OF PUNJAB AND ORS.
|
July 15, 2015 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
October 5, 2015 |
|
LAKHBIR SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
|
May 7, 2015 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 14, 2015 |
|
LAKHBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS.
|
December 10, 2015 |
|
LAKHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, UT, CHANDIGARH AND ORS.
|
December 14, 2015 |
|
LAKHBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
August 19, 2015 |
|
LAKHBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2015 |
|
LAKHBIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
June 5, 2015 |
|
LAKHBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
LAKHBIR SINGH LAKHI Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
LAKHMI CHAND @ TINKU Vs. STATE OF HARYANA
|
January 23, 2015 |
|
LAKHVEER KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
LAKHVIR SINGH Vs. MOHINDER KAUR
|
August 10, 2015 |
|
LAKHVIR SINGH Vs. AMARJIT KAUR
|
January 15, 2015 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 19, 2015 |
|
LAKHVIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
LAKHWINDER @ LAKHVIR @ LAKHI Vs. STATE OF HARYANA
|
December 21, 2015 |
|
LAKHWINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
September 18, 2015 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 5, 2015 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 2015 |
|
LAKHWINDER SINGH Vs. STATE OF HARYANA
|
April 27, 2015 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
LAKHWINDER SINGH @ LAKHI & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
July 13, 2015 |
|
LAKHWINDER SINGH @ PEHLWAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 7, 2015 |
|
LAKHWINDER SINGH AND ORS. Vs. SAWINDER SINGH AND ORS.
|
January 15, 2015 |
|
LAKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 23, 2015 |
|
LAKHWINDER SINGH TUNG BUILDERS Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2015 |
|
LAKSHMI ENERGY & FOODS LTD. Vs. PUNJAB STATE GRAIN PROCUREMENT CORP. LTD.
|
November 2, 2015 |
|
LAKSHMI ENERGY AND FOODS LTD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
March 26, 2015 |
|
LAKSMAN SINGH Vs. VINEET GARG, IAS
|
May 15, 2015 |
|
LAL AND ORS. Vs. STATE OF HARYANA
|
September 21, 2015 |
|
LAL BABU Vs. STATE OF HARYANA
|
August 24, 2015 |
|
LAL CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
February 27, 2015 |
|
LAL CHAND Vs. LABOUR COURT, PATIALA AND ORS.
|
April 8, 2015 |
|
LAL CHAND AGGARWAL Vs. STATE OF HARYANA AND ORS.
|
July 24, 2015 |
|
LAL CHAND LOHIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 13, 2015 |
|
LAL JI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
December 14, 2015 |
|
LAL SINGH Vs. GRAM PANCHAYAT/GRAM SABHA AND ANOTHER
|
July 2, 2015 |
|
LAL SINGH Vs. MALKIAT SINGH
|
January 30, 2015 |
|
LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES Vs. UMESH YADAV AND ORS.
|
September 17, 2015 |
|
LALA RAM Vs. COLLECTOR, KURUKSHETRA AND OTHERS
|
June 30, 2015 |
|
LALA SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
LALIT KUMAR Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
LALIT KUMAR Vs. NARINDER KUMAR AND ORS.
|
February 5, 2015 |
|
LALIT KUMAR Vs. STATE OF HARYANA
|
March 9, 2015 |
|
LALIT KUMAR (MINOR) Vs. PARDEEP KUMAR AND ANOTHER
|
September 22, 2015 |
|
LALIT MIGLANI @ DHEERAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 9, 2015 |
|
LALIT MOHAN Vs. STATE OF PUNJAB AND ORS.
|
March 20, 2015 |
|
LALIT PRAKASH SHARMA Vs. STATE OF HARYANA AND ORS.
|
December 22, 2015 |
|
LALIT WALIA Vs. ASHWANI WALIA & OTHERS
|
July 14, 2015 |
|
LALITA DEVI AND ORS. Vs. GITA DEVI AND ORS.
|
December 14, 2015 |
|
LALLU Vs. STATE OF HARYANA
|
February 24, 2015 |
|
LALTESH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 18, 2015 |
|
LALU SHAH Vs. STATE OF HARYANA
|
July 14, 2015 |
|
LASHKAR SINGH Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
LATIF Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
LAV KUMAR AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 27, 2015 |
|
LAWAT ENTREPRENEURS Vs. MAHENDER KUMAR SONI
|
March 12, 2015 |
|
LAXMAN Vs. STATE OF U.T., CHANDIGARH
|
May 20, 2015 |
|
LAXMAN DASS Vs. G.C. GUPTA
|
March 24, 2015 |
|
LAXMAN THAPA Vs. DHARAM SINGH AND ORS.
|
May 19, 2015 |
|
LAXMI DEVI Vs. R.D.S. PUBLIC GIRLS COLLEGE AND ORS.
|
December 8, 2015 |
|
LAXMI DEVI Vs. KHILA RAM
|
January 23, 2015 |
|
LAXMI NARAIN Vs. STATE OF HARYANA
|
August 31, 2015 |
|
LAXMI SADAN Vs. STATE OF HARYANA
|
December 7, 2015 |
|
LAYKAT RAI Vs. STATE OF PUNJAB
|
April 21, 2015 |
|
LEELA KRISHAN THAREJA AND ORS Vs. STATE OF HARYANA AND ORS
|
September 24, 2015 |
|
LEELA RAM Vs. VIJENDER KUMAR SANGHI
|
July 2, 2015 |
|
LEELA RAM AND ORS. Vs. STATE OF PUNJAB
|
August 14, 2015 |
|
LEELA RAM MISHTRI Vs. ADARSH GAUSHALA
|
July 9, 2015 |
|
LEKH RAJ Vs. DILBAGH SINGH AND ORS.
|
April 21, 2015 |
|
LEKH RAJ AND ORS. Vs. GURMAIL SINGH AND ORS.
|
March 27, 2015 |
|
LEKH RAM Vs. PRABHU DAYAL
|
March 11, 2015 |
|
LIBRA MOTORS (REGD) Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
December 15, 2015 |
|
LIC Vs. PERMANENT LOK ADALAT AND ORS.
|
January 8, 2015 |
|
LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ANOTHER
|
October 5, 2015 |
|
LILA AND ANOTHER Vs. RAJO DEVI AND OTHERS
|
December 10, 2015 |
|
LILLY PAUL Vs. STATE OF PUNJAB AND ORS.
|
July 22, 2015 |
|
LIZ BATRA Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
|
May 25, 2015 |
|
LOGICAL DEVELOPERS PVT LTD Vs. STATE OF HARYANA
|
March 31, 2015 |
|
LONGIA ROAD CARRIERS, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2015 |
|
LOVE TRADING COMPANY Vs. RANDHIR SINGH
|
February 6, 2015 |
|
LOVEJEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
|
LOVEKESH MAHAJAN Vs. STATE OF PUNJAB AND ORS.
|
April 10, 2015 |
|
LOVENEET SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2015 |
|
LOVEPREET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 3, 2015 |
|
LOVEPREET SINGH @ LOVELY Vs. STATE OF PUNJAB
|
April 29, 2015 |
|
LS INDUSTRIES LIMITED Vs. XEROX INDIA LIMITED AND ORS.
|
May 7, 2015 |
|
LT. COL. SANDEEP RASTOGI Vs. JASPRIT SINGH AND OTHERS
|
September 24, 2015 |
|
LUCKEY AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
LUCKY @ GURMEET SINGH Vs. LAJ KAUR
|
February 10, 2015 |
|
LUDHIANA BUILDERS Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2015 |
|
LUDHIANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
|
December 21, 2015 |
|
LUDHIANA IMPROVEMENT TRUST Vs. BHAGWANTI AND ORS.
|
March 11, 2015 |
|
LUKESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
December 3, 2015 |
|
LUXMI CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. STATE OF HARYANA
|
February 6, 2015 |
|
LUXMI DEVI Vs. RAVINDER KUMAR AND ORS.
|
May 1, 2015 |
|
LUXMI ELECTRONICS Vs. SYMPHONY COLAMBIA HI-FI WATER HEATER SAUMYA BAKER CIRCLE
|
November 16, 2015 |
|
M (PROSECUTRIX) Vs. SUNIL KUMAR AND ORS.
|
April 28, 2015 |
|
M B METAL INDUSTRIES Vs. VIJAY IMPEX
|
December 14, 2015 |
|
M.C. SAMANA AND ORS. Vs. JOGINDER SINGH AND ORS.
|
May 29, 2015 |
|
M.G. CONTRACTORS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
April 21, 2015 |
|
M.M. AQUA TECHNOLOGIES LTD. Vs. THE PRESIDING OFFICER AND ORS.
|
May 8, 2015 |
|
M.S. TALEKAR Vs. STATE OF HARYANA
|
October 1, 2015 |
|
M.S. TALEKAR AND ORS. Vs. STATE OF HARYANA
|
January 10, 2015 |
|
M.V. ELECTOSYSTEMS PRIVATE LIMITED Vs. XENITIS INFOTECH LIMITED
|
February 20, 2015 |
|
M/S AMEZE BUILDWELL PVT. LTD. Vs. MAM CHAND AND OTHERS
|
May 6, 2015 |
|
M/S ASIAN CONSOLIDATED INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRC
|
October 5, 2015 |
|
M/S BAL RAM AND COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 10, 2015 |
|
M/S DURGA PACKAGINGS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 21, 2015 |
|
M/S JAY NIKKI INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
|
September 16, 2015 |
|
M/S JCB INDIA LIMITED Vs. OMI SINGH AND OTHERS
|
October 28, 2015 |
|
M/S MAHADEV RICE & GENERAL MILLS Vs. STATE OF PUNJAB & OTHERS
|
December 23, 2015 |
|
M/S MAHAJAN CONSTRUCTION COMPANY Vs. SURJIT SINGH
|
December 11, 2015 |
|
M/S MAHARASHTRA SAVINGS THAPAR HOUSE Vs. M/S BREEZE BUILDERS AND DEVELOPERS PVT. LTD.
|
August 25, 2015 |
|
M/S OASIS CONTRACTORS & CONSULTANTS (P) LTD. Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANOTHER
|
October 15, 2015 |
|
M/S PROXIMA STEEL FORGE PRIVATE LIMITED Vs. UNION OF INDIA THROUGH SECRETARY COMMERCE
|
January 27, 2015 |
|
M/S RATHI TMT SARIYA PVT. LTD. Vs. JSL LIMITED
|
September 4, 2015 |
|
M/S SAAKAR METALS AND ANOTHER Vs. BHUSHAN POWER AND STEEL LIMITED.
|
January 12, 2015 |
|
M/S UNICON BUILDCON PVT. LTD. Vs. PRITHI SINGH AND ANR.
|
October 30, 2015 |
|
M/S. MALHAN INDUSTRIES PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
August 26, 2015 |
|
M/S. S.P. SINGLA CONSTRUCTION PVT. LTD. Vs. RESERVE BANK OF INDIA AND OTHERS
|
December 15, 2015 |
|
M/S. SHIV SHAKTI RICE MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 30, 2015 |
|
M/S. UNIVERSAL PROMOTERS AND DEVELOPERS, DELHI Vs. GIAN CHAND AND OTHERS
|
December 14, 2015 |
|
M/S. YADAV BUILDERS Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2015 |
|
MAAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2015 |
|
MACHHI RAM KISHAN SINGH SIDANA RICE MILLS Vs. SHAM SINGH AND ORS.
|
September 2, 2015 |
|
MADAL LAL Vs. STATE OF PUNJAB AND ORS.
|
February 20, 2015 |
|
MADAN AND ORS. Vs. STATE OF HARYANA
|
May 27, 2015 |
|
MADAN GOPAL @ MADAN LAL Vs. STATE OF HARYANA
|
January 7, 2015 |
|
MADAN LAL Vs. RAJINDER KUMAR
|
March 19, 2015 |
|
MADAN LAL Vs. RAJ TRADING COMPANY
|
February 10, 2015 |
|
MADAN LAL Vs. STATE OF HARYANA
|
September 30, 2015 |
|
MADAN LAL Vs. THE MEHAM COOP. SUGAR MILLS LIMITED AND ORS.
|
March 4, 2015 |
|
MADAN LAL Vs. STATE OF HARYANA AND ORS.
|
August 28, 2015 |
|
MADAN LAL Vs. NARINDERPAL SINGH AND ORS.
|
April 28, 2015 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
July 16, 2015 |
|
MADAN LAL Vs. SANJAY SINGH AND ORS.
|
July 2, 2015 |
|
MADAN LAL Vs. STATE OF PUNJAB AND ORS.
|
May 7, 2015 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
September 14, 2015 |
|
MADAN LAL @ MADAN MOHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2015 |
|
MADAN LAL @ MADDI Vs. STATE OF PUNJAB
|
September 23, 2015 |
|
MADAN LAL ALIAS MADDI Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
MADAN LAL BHIM SEN AND ORS. Vs. DEEPAK KHANNA
|
May 13, 2015 |
|
MADAN LAL CHAUDHARY Vs. SECRETARY, DEPARTMENT OF HOME AFFAIRS AND ORS.
|
September 1, 2015 |
|
MADAN LAL MAHAJAN Vs. SHIROGA INTERNATIONAL PVT LIMITED
|
February 5, 2015 |
|
MADAN MOHAN LAMBA Vs. SUDESH KUMAR
|
July 24, 2015 |
|
MADAN PAL Vs. STATE OF HARYANA AND ANOTHER
|
October 6, 2015 |
|
MADAN PAL Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
MADAN SINGH Vs. HARPAL SINGH AND ORS.
|
May 5, 2015 |
|
MADAN SINGH Vs. LABOUR COURT, BHATINDA AND ORS.
|
December 8, 2015 |
|
MADAN SINGH AND ORS. Vs. U.T. CHANDIGARH AND ORS.
|
September 16, 2015 |
|
MADAN TRADERS Vs. PUNJAB MANDI BOARD AND ANOTHER
|
July 8, 2015 |
|
MADHU BALA Vs. RAVI PARKASH AND OTHERS
|
December 10, 2015 |
|
MADHU BALA AND ORS. Vs. STATE OF HARYANA
|
May 21, 2015 |
|
MADHU KHANNA Vs. STATE OF PUNJAB AND ORS.
|
February 19, 2015 |
|
MADHU RANI Vs. PREM KUMAR AND ORS.
|
May 21, 2015 |
|
MADHU RANJAN Vs. SHRUTI SHARMA
|
January 16, 2015 |
|
MADHUBALA SONI Vs. PARDEEP KUMAR SONI
|
January 7, 2015 |
|
MAGHAR DASS Vs. INDUSTRIAL TRIBUNAL PATIALA & ORS.
|
December 4, 2015 |
|
MAGHAR SINGH Vs. DARSHNA DEVI
|
February 4, 2015 |
|
MAGMA HDI GENERAL INSURANCE CO. LTD. AND ORS. Vs. ASHOK KUMAR AND ORS.
|
October 16, 2015 |
|
MAHABIR AND ORS. Vs. THE COMMISSIONER, AMBALA DIVISION AND ORS.
|
March 31, 2015 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
March 25, 2015 |
|
MAHABIR SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
January 29, 2015 |
|
MAHABIR SINGH AND ORS. Vs. GRAM PANCHAYAT OF VILLAGE BHARRI AND ORS.
|
July 29, 2015 |
|
MAHABIR TECHNO LTD. Vs. UNION BANK OF INDIA AND ORS.
|
July 7, 2015 |
|
MAHALAXAMI ENTERPRISES Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2015 |
|
MAHAN SINGH AND ORS. Vs. SARABJIT SINGH AND ORS.
|
October 21, 2015 |
|
MAHAPARA RIYAZ Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2015 |
|
MAHARAJ SINGH Vs. STATE OF HARYANA ORS.
|
January 13, 2015 |
|
MAHARASHTRA SAVINGS THAPAR HOUSE Vs. BREEZE BUILDERS AND DEVELOPERS PVT LTD AND OTHERS
|
August 25, 2015 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
August 17, 2015 |
|
MAHASHA DEV RAJ Vs. NIRMAL KUMARI AND ORS.
|
February 10, 2015 |
|
MAHAVIR PARSHAD AND ORS. Vs. STATE OF PUNJAB
|
September 17, 2015 |
|
MAHAVIR SINGH Vs. STATE OF PUNJAB
|
December 3, 2015 |
|
MAHAVIR SINGH Vs. STATE OF PUNJAB
|
August 18, 2015 |
|
MAHAVIR SINGH Vs. STATE OF PUNJAB
|
August 3, 2015 |
|
MAHAVIR SINGH Vs. STATE OF PUNJAB
|
June 29, 2015 |
|
MAHAVIR SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
MAHENDER Vs. STATE OF HARYANA AND ORS.
|
May 8, 2015 |
|
MAHENDER KUMAR Vs. SITA RAM MANDIR
|
December 14, 2015 |
|
MAHENDER KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
|
MAHENDER RAM Vs. SARDUL SINGH
|
September 8, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
|
January 15, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
January 13, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
May 13, 2015 |
|
MAHENDER SINGH Vs. PURAN SINGH AND OTHERS
|
December 7, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
May 27, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
May 29, 2015 |
|
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
|
July 2, 2015 |
|
MAHENDER SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
July 28, 2015 |
|
MAHENDER SINGH Vs. KAPTAN SINGH AND ORS.
|
May 19, 2015 |
|
MAHENDER SINGH AND ORS. Vs. HUDA AND ORS.
|
May 4, 2015 |
|
MAHENDER SINGH MALIK Vs. STATE OF HARYANA
|
August 20, 2015 |
|
MAHESH Vs. STATE OF U.T. CHANDIGARH
|
January 9, 2015 |
|
MAHESH Vs. STATE OF HARYANA
|
September 24, 2015 |
|
MAHESH KUMAR Vs. LOKESH BHANDARI
|
February 13, 2015 |
|
MAHESH KUMAR @ SONU Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
MAHESH KUMAR GUPTA Vs. UTTAR HARYANA BIJLI NIGAM LTD.
|
May 21, 2015 |
|
MAHESH PARSHAD AND ORS. Vs. SHIVALIK DEVELOPMENT AGENCY AND ORS.
|
December 8, 2015 |
|
MAHESH SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH,
CHANDIGARH AND OTHERS
|
October 12, 2015 |
|
MAHI RAM AND OTHERS Vs. JAILLA DEVI AND ANOTHER
|
December 21, 2015 |
|
MAHINDER AND OTHERS Vs. STATE OF HARYANA
|
July 22, 2015 |
|
MAHINDER KAUR Vs. ASHU FINANCE
|
May 18, 2015 |
|
MAHINDER KAUR Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
MAHINDER KUMAR Vs. STATE OF HARYANA
|
August 24, 2015 |
|
MAHINDER KUMAR JAIN AND ORS. Vs. SUBHASH CHAND
|
May 8, 2015 |
|
MAHINDER PAL Vs. THE STATE OF HARYANA AND ORS.
|
September 17, 2015 |
|
MAHINDER PAL GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 23, 2015 |
|
MAHINDER SINGH AND OTHERS Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND OTHERS
|
December 21, 2015 |
|
MAHINDO BAI Vs. BALBIR SINGH
|
February 21, 2015 |
|
MAHINDRA & MAHINDRA LTD Vs. STATE OF HARYANA
|
May 19, 2015 |
|
MAHINDRA HIRE PURCHASE (REGD) Vs. ASHWANI DADA
|
March 12, 2015 |
|
MAHINDRA LIFESPACE DEVELOPERS LTD. Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
MAHINDRO DEVI Vs. STATE OF HARYANA
|
December 18, 2015 |
|
MAHIPAL Vs. JAIBIR
|
January 22, 2015 |
|
MAHIPAL AND ORS. Vs. STATE OF HARYANA
|
September 28, 2015 |
|
MAHIPAL SINGH Vs. PREM KUMAR AND ORS.
|
September 1, 2015 |
|
MAHIPAL SINGH Vs. PAPU RANA AND OTHERS
|
December 7, 2015 |
|
MAHLA RAM AND ORS. Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
|
October 28, 2015 |
|
MAHMA SINGH @ MAHA SINGH AND OTHERS Vs. GURMEJ SINGH
|
July 2, 2015 |
|
MAHVISH Vs. KRISHAN LAL
|
January 20, 2015 |
|
MAI DHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 4, 2015 |
|
MAIN PAL Vs. STATE OF HARYANA
|
August 28, 2015 |
|
MAINA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 21, 2015 |
|
MAINGAL SINGH Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
MAJESTIC HOTELS LIMITED Vs. IFCI LTD. AND ORS.
|
August 4, 2015 |
|
MAJIDAN Vs. MOHAMMAD SADIQ
|
January 13, 2015 |
|
MAJINDER SINGH Vs. SARABJIT SINGH AND ANOTHER
|
August 13, 2015 |
|
MAJOR BHARAT BHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 6, 2015 |
|
MAJOR DHARAM VIR NEHRA Vs. RAMESH PAL SINGH
|
April 29, 2015 |
|
MAJOR HARINDAR SINGH GILL Vs. STATE BANK OF INDIA
|
May 15, 2015 |
|
MAJOR SACHIN VASDEV Vs. SUDHA
|
August 26, 2015 |
|
MAJOR SINGH Vs. GURCHARAN SINGH (THROUGH LRS) AND ANOTHER
|
October 14, 2015 |
|
MAJOR SINGH Vs. STATE OF U T CHANDIGARH
|
July 1, 2015 |
|
MAJOR SINGH Vs. PUNJAB STATE AND OTHERS
|
August 13, 2015 |
|
MAJOR SINGH Vs. ANGREJ SINGH
|
February 27, 2015 |
|
MAJOR SINGH Vs. BALJIT KAUR
|
November 30, 2015 |
|
MAJOR SINGH AND ANOTHER Vs. RANJIT SINGH
|
July 6, 2015 |
|
MAJOR SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
MAKEN CEMENT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 6, 2015 |
|
MAKHAN Vs. STATE OF HARYANA
|
January 28, 2015 |
|
MAKHAN SINGH Vs. INCOME TAX OFFICER
|
August 27, 2015 |
|
MAKHAN SINGH Vs. STATE OF HARYANA
|
December 3, 2015 |
|
MAKHAN SINGH Vs. NIRANJAN SINGH AND ANOTHER
|
August 3, 2015 |
|
MAKHAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 9, 2015 |
|
MALAYAN BANKING BERHAD (MAYBANK) Vs. KULDEEP JINDAL AND ORS.
|
December 15, 2015 |
|
MALI RAM Vs. SHYAM SUNDER AND ANOTHER
|
October 14, 2015 |
|
MALKHAN SINGH Vs. STATE OF HARYANA & ORS.
|
March 9, 2015 |
|
MALKIAT CHAND AND OTHERS Vs. STATE OF PUNJAB
|
September 8, 2015 |
|
MALKIAT KAUR Vs. RAVINDER SINGH
|
February 26, 2015 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
MALKIAT SINGH Vs. NACHATTAR SINGH
|
April 10, 2015 |
|
MALKIAT SINGH Vs. SHER SINGH
|
May 11, 2015 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
MALKIAT SINGH Vs. STATE OF HARYANA
|
July 17, 2015 |
|
MALKIAT SINGH Vs. JANAK RAJ AND ORS
|
August 11, 2015 |
|
MALKIAT SINGH Vs. NIRMAL SINGH AND ORS.
|
April 28, 2015 |
|
MALKIAT SINGH Vs. JAGDISH SINGH
|
March 18, 2015 |
|
MALKIAT SINGH Vs. UNION OF INDIA
|
April 27, 2015 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
MALKIAT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
|
October 12, 2015 |
|
MALKIAT SINGH Vs. PRESIDING OFFICER
|
May 25, 2015 |
|
MALKIAT SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
MALKIT SINGH Vs. STATE OF PUNJAB
|
February 20, 2015 |
|
MALKIT SINGH @ MEETA Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
MALKIT SINGH SON OF GIAN CHAND Vs. SURJIT SINGH SON OF KAKA SINGH
|
August 10, 2015 |
|
MALLI NATH SHARMA AND ORS. Vs. PUNJAB HOUSING DEVELOPMENT BOARD AND ORS.
|
January 12, 2015 |
|
MALOOK SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
MALRA SARAI GRAM SUDHAR SAMITI Vs. SUDHAR CHAND GAUBA
|
August 10, 2015 |
|
MALTI MINHAS Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
MALWINDER SINGH Vs. KAMLESH
|
February 21, 2015 |
|
MAM CHAND Vs. AJAY KUMAR
|
February 26, 2015 |
|
MAM CHAND Vs. STATE OF HARYANA AND ORS.
|
March 11, 2015 |
|
MAM CHAND AND ORS. Vs. ASHOK AND ORS.
|
June 30, 2015 |
|
MAM CHAND AND OTHERS Vs. SATISH KUMAR AND OTHERS
|
September 30, 2015 |
|
MAM CHAND GUPTA Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2015 |
|
MAM RAJ Vs. FINANCIAL COMMISSIONER
|
March 25, 2015 |
|
MAMAN Vs. THE FINANCIAL COMMISSIONER (R) AND ORS.
|
September 16, 2015 |
|
MAMAN SINGH AND ORS. Vs. STATE OF HARYANA
|
February 11, 2015 |
|
MAMMANDIN Vs. STATE OF HARYANA
|
January 15, 2015 |
|
MAMRAJ SINGH Vs. PREM
|
March 12, 2015 |
|
MAMTA Vs. KALU RAM
|
March 30, 2015 |
|
MAMTA BHATIA AND ORS. Vs. RAM PARKASH AND ORS.
|
May 20, 2015 |
|
MAN BAHADUR THAPA Vs. CENTRAL CO-OPERATIVE CONSUMER SUPER BAZAR AND ORS.
|
January 27, 2015 |
|
MAN SINGH Vs. STATE OF HARYANA
|
January 28, 2015 |
|
MAN SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS,
HARYANA
|
February 10, 2015 |
|
MANAGEMENT VAISH TECHNICAL INSTITUTE ROHTAK AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 18, 2015 |
|
MANAGER FILTRATION AND SEPARATIONS Vs. RAM DEVI AND ANOTHER
|
July 28, 2015 |
|
MANAGING COMMITTEE, D.A.V. SR. SECONDARY SCHOOL Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
MANAGING COMMITTEE, GURU TEG BAHADUR KHALSA COLLEGE FOR WOMEN Vs. UNIVERSITY GRANT COMMISSION AND ORS.
|
May 20, 2015 |
|
MANAGING DIRECTOR, DHBVN AND ORS. Vs. THE APPELLATE AUTHORITY AND ORS.
|
February 4, 2015 |
|
MANAGING DIRECTOR, JSK STEELS (P) LIMITED AND ORS. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ORS.
|
September 8, 2015 |
|
MANAGING DIRECTOR, PRTC AND ORS. Vs. GURDEV SINGH AND ORS.
|
April 22, 2015 |
|
MANAV INSTITUTE FOR PHARMACY Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES
|
April 29, 2015 |
|
MANAV INSTITUTE OF PHARMACY Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES
|
April 22, 2015 |
|
MANAV MALHOTRA Vs. STATE OF U T CHANDIGARH
|
May 26, 2015 |
|
MANDEEP KAUR Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
MANDEEP KAUR & ORS. Vs. STATE OF PUNJAB & ANR.
|
December 11, 2015 |
|
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2015 |
|
MANDEEP KAUR AND ORS. Vs. UNION OF INDIA
|
February 20, 2015 |
|
MANDEEP KAUR BAJWA Vs. CHETANJEET SINGH RANDHAWA
|
January 7, 2015 |
|
MANDEEP SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
January 13, 2015 |
|
MANDEEP SINGH Vs. STATE OF U T CHANDIGARH AND ANOTHER
|
July 22, 2015 |
|
MANDEEP SINGH Vs. STATE OF U.T. CHANDIGARH AND ORS.
|
July 22, 2015 |
|
MANDEEP SINGH Vs. UNION OF INDIA & OTHERS
|
May 28, 2015 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
July 13, 2015 |
|
MANDEEP SINGH Vs. STATE OF HARYANA
|
April 27, 2015 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 9, 2015 |
|
MANDEEP SINGH ALIAS MANNU Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
MANDEEP SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANR
|
August 17, 2015 |
|
MANDEEP SON OF MANGE RAM Vs. MANGE RAM SON OF MOUJI SON OF DULLE
|
March 3, 2015 |
|
MANDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
MANDIR DOOMBH PATIALA Vs. STATE OF PUNJAB AND ORS.
|
April 10, 2015 |
|
MANDIR SAMADHAN SIDH AND ORS. Vs. GRAM PANCHAYAT RAKHRA AND ORS.
|
December 15, 2015 |
|
MANDRUP Vs. MAMAN RAM
|
March 9, 2015 |
|
MANGA Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
MANGA SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
September 14, 2015 |
|
MANGAL JYOTI COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. VIR BHAN MITTAL AND ANOTHER
|
August 18, 2015 |
|
MANGAL SAIN Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
MANGAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 2015 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
May 6, 2015 |
|
MANGAL SINGH AND ORS Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
MANGAL SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.
|
May 25, 2015 |
|
MANGAL SINGH AND ORS. Vs. PARGAT SINGH AND ORS.
|
July 17, 2015 |
|
MANGAT RAM Vs. SHUKLA DEVI
|
February 24, 2015 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
January 14, 2015 |
|
MANGAT RAM @ MANGA Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
MANGAT RAM AND ORS. Vs. SATISH CHAND AND ORS.
|
October 1, 2015 |
|
MANGE RAM Vs. AJAY SINGH
|
May 4, 2015 |
|
MANGE RAM AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 14, 2015 |
|
MANGE RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
MANGE RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2015 |
|
MANGEJA Vs. PYARE LAL
|
July 2, 2015 |
|
MANGLA RAM Vs. OM PARKASH
|
March 13, 2015 |
|
MANI RAM Vs. LAND ACQUISITION COLLECTOR
|
May 8, 2015 |
|
MANI RAM Vs. STATE OF HARYANA
|
April 6, 2015 |
|
MANI RAM Vs. STATE OF HARYANA
|
February 4, 2015 |
|
MANI RAM RAJESH KUMAR Vs. WELKIN AGRO INDUSTRIES PVT LTD
|
May 26, 2015 |
|
MANINDER KAUR Vs. STATE OF PUNJAB
|
June 2, 2015 |
|
MANINDER KAUR Vs. STATE OF PUNJAB
|
December 10, 2015 |
|
MANINDER SINGH @ BITTU AULAKH Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
MANINDERJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 13, 2015 |
|
MANINDERJIT KAUR ATWAL Vs. BARINDER SINGH PANNU
|
December 1, 2015 |
|
MANISH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 14, 2015 |
|
MANISH BANSAL Vs. INCOME TAX OFFICER, WARD NO 3, PANCHKULA
|
August 10, 2015 |
|
MANISH JAIN Vs. SURENDER SINGH
|
February 25, 2015 |
|
MANISH KUMAR Vs. HARYANA STAFF SELECTION COMMISSION AND OTHERS
|
December 17, 2015 |
|
MANISH KUMAR AND ANOTHER Vs. LUCKY KUMAR
|
July 1, 2015 |
|
MANISH KUMAR AND ORS. Vs. HARYANA STAFF SELECTION COMMISSION AND ORS.
|
May 13, 2015 |
|
MANISH LUTHRA Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
MANISH SHARMA Vs. PUNJAB MANDI BOARD AND ORS.
|
May 27, 2015 |
|
MANISH TANDON AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 10, 2015 |
|
MANJEET INDER PAL SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
|
December 28, 2015 |
|
MANJEET KAUR Vs. STATE OF HARYANA
|
January 6, 2015 |
|
MANJEET KAUR Vs. THE PRESIDING OFFICER AND OTHERS
|
December 21, 2015 |
|
MANJEET KAUR AND ANOTHER Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
August 4, 2015 |
|
MANJEET KAUR ARORA Vs. ANIL JAIN
|
July 15, 2015 |
|
MANJEET SINGH Vs. GURDEEP SINGH AND OTHERS
|
July 2, 2015 |
|
MANJEET SINGH Vs. GURBACHAN SINGH AND ORS.
|
April 23, 2015 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
December 21, 2015 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
MANJINDER SINGH AND ORS. Vs. DHARAM PAL AND ORS.
|
November 20, 2015 |
|
MANJIT KAUR Vs. ORIENTAL INSURANCE CO LTD
|
January 30, 2015 |
|
MANJIT KAUR Vs. SUB DIVISIONAL OFFICER, SIRHIND CANAL DEPARTMENT AND ORS.
|
September 11, 2015 |
|
MANJIT KAUR Vs. PARMINDER SINGH
|
July 14, 2015 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
MANJIT KAUR Vs. BAKHTAWAR SINGH
|
August 24, 2015 |
|
MANJIT KAUR Vs. SURJIT SINGH AND ANOTHER
|
September 18, 2015 |
|
MANJIT KAUR Vs. JASKARAN SINGH
|
January 20, 2015 |
|
MANJIT KAUR Vs. BALWANT SINGH
|
February 11, 2015 |
|
MANJIT KAUR Vs. FINANCIAL COMMISSIONER (APPEAL), PUNJAB
|
February 6, 2015 |
|
MANJIT KAUR Vs. RANI ALIAS JASPAL KAUR
|
February 23, 2015 |
|
MANJIT KAUR Vs. BALBIR SINGH
|
April 10, 2015 |
|
MANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
November 4, 2015 |
|
MANJIT KAUR & ANOTHER Vs. SUKHCHAIN SINGH
|
January 16, 2015 |
|
MANJIT KAUR AND ANOTHER Vs. BHIM SINGH AND ANOTHER
|
January 15, 2015 |
|
MANJIT KAUR AND ORS. Vs. SANT RAM AND ORS.
|
October 12, 2015 |
|
MANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 17, 2015 |
|
MANJIT KAUR AND OTHERS Vs. BALWANT SINGH AND ANOTHER
|
February 23, 2015 |
|
MANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2015 |
|
MANJIT KUMAR Vs. STATE OF PUNJAB
|
August 6, 2015 |
|
MANJIT KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 4, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
August 25, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 30, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
MANJIT SINGH Vs. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER, KARNAL
|
October 30, 2015 |
|
MANJIT SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS.
|
December 4, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 13, 2015 |
|
MANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2015 |
|
MANJIT SINGH Vs. KANTA VERMA
|
February 13, 2015 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
MANJIT SINGH Vs. SHAM SINGH
|
May 27, 2015 |
|
MANJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
October 8, 2015 |
|
MANJIT SINGH @ LADDI Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
MANJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
June 5, 2015 |
|
MANJIT SINGH JANDA Vs. AMARDEEP KAUR AND ORS.
|
November 4, 2015 |
|
MANJIT SINGH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 20, 2015 |
|
MANJIT SINGH VIRK Vs. VICE CHANCELLOR, PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS
|
September 1, 2015 |
|
MANJU Vs. JAGBIR
|
April 10, 2015 |
|
MANJU AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
MANJU BALA Vs. STATE OF HARYANA AND ORS.
|
July 24, 2015 |
|
MANJU CHAUDHARY Vs. STATE OF HARYANA AND ORS.
|
July 2, 2015 |
|
MANJU DEVI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
September 11, 2015 |
|
MANJU KAWAR Vs. PRAGEET SHARMA AND ORS.
|
March 11, 2015 |
|
MANJU RANI Vs. STATE OF HARYANA AND ORS.
|
May 27, 2015 |
|
MANJU RANI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 6, 2015 |
|
MANMEET SINGH Vs. STATE OF HARYANA AND ORS.
|
February 23, 2015 |
|
MANMEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2015 |
|
MANMOHAN LAMBA Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
November 4, 2015 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2015 |
|
MANMOHAN SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
November 2, 2015 |
|
MANMOHAN SINGH Vs. HARPREET KAUR
|
September 22, 2015 |
|
MANMOHAN SINGH Vs. AGYAKAR SINGH AND ORS.
|
February 27, 2015 |
|
MANMOHAN SINGH AND ANR Vs. GURCHARAN SINGH AND ANR
|
November 18, 2015 |
|
MANNAT OIL CARRIER Vs. INDIAN OIL CORPORATION AND ORS.
|
July 23, 2015 |
|
MANNU SINGH AND ORS. Vs. STATE OF HARYANA
|
August 26, 2015 |
|
MANOHAR LAL Vs. SURESH KUMAR AND ORS.
|
November 4, 2015 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
MANOHAR LAL AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 22, 2015 |
|
MANOHAR LAL SHARMA AND ORS. Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS.
|
January 29, 2015 |
|
MANOHAR SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
MANOHAR SINGH SACHDEV Vs. NAVJIT SINGH AND ORS.
|
August 17, 2015 |
|
MANOJ Vs. STATE OF HARYANA
|
April 29, 2015 |
|
MANOJ Vs. UMESH AND ORS.
|
July 24, 2015 |
|
MANOJ Vs. VIRENDER
|
February 19, 2015 |
|
MANOJ Vs. STATE OF HARYANA
|
May 7, 2015 |
|
MANOJ Vs. STATE OF HARYANA
|
February 20, 2015 |
|
MANOJ AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 23, 2015 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
August 31, 2015 |
|
MANOJ KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 21, 2015 |
|
MANOJ KUMAR Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
MANOJ KUMAR Vs. PRESIDING OFFICER AND ANOTHER
|
September 4, 2015 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
December 22, 2015 |
|
MANOJ KUMAR Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
MANOJ KUMAR @ NOJJA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 17, 2015 |
|
MANOJ KUMAR JAIN Vs. SATPAL SINGH
|
March 23, 2015 |
|
MANOJ KUMAR SINGHAL Vs. COMMISSIONER OF INCOME TAX, ROHTAK
|
February 12, 2015 |
|
MANOJ KUMAR YADAV Vs. AZAD AND ORS.
|
April 20, 2015 |
|
MANOJ SHARMA Vs. RAMAN MAHAJAN
|
April 23, 2015 |
|
MANPREET KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 4, 2015 |
|
MANPREET KAUR Vs. SMT. PARMINDER KAUR AND OTHERS
|
December 4, 2015 |
|
MANPREET KAUR Vs. BALKAR SINGH
|
January 19, 2015 |
|
MANPREET KAUR Vs. SALWINDER SINGH
|
February 27, 2015 |
|
MANPREET KAUR Vs. BALJEET SINGH
|
March 9, 2015 |
|
MANPREET KAUR Vs. COMMISSIONER OF INCOME TAX, PATIALA
|
August 17, 2015 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
MANPREET SINGH Vs. SURINDER SINGH AND ORS.
|
September 17, 2015 |
|
MANPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2015 |
|
MANPREET SINGH Vs. SARABJEET SINGH AND ORS.
|
May 21, 2015 |
|
MANPREET SINGH @ MANNA Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
MANPREET SINGH @ RINKU Vs. KARAMJIT KAUR
|
May 19, 2015 |
|
MANPREET SINGH GILL Vs. KULJIT SINGH
|
July 14, 2015 |
|
MANPRIT KAUR Vs. BALWINDER SINGH
|
February 18, 2015 |
|
MANRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
September 30, 2015 |
|
MANSA RAM Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
MARA SINGH Vs. STATE OF PUNJAB & ANR
|
January 8, 2015 |
|
MARKET COMMITTEE BHIWANI AND ORS. Vs. SITA RAM
|
March 11, 2015 |
|
MARKET COMMITTEE, BARNALA Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2015 |
|
MARKET COMMITTEE, KALANAUR AND ORS. Vs. BALJIT SINGH
|
February 6, 2015 |
|
MARKET COMMITTEE, PATRAN Vs. SUKHDEV SINGH AND ANOTHER
|
September 11, 2015 |
|
MARUTI SUZUKI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 15, 2015 |
|
MARUTI UDYOG LIMITED Vs. CHARU BASIL
|
April 22, 2015 |
|
MASTAFA HUSSAN SABRI SAZDA NASSIN Vs. IMRAN AND ORS.
|
February 19, 2015 |
|
MASTAN SINGH Vs. TARLOCHANPREET SINGH
|
March 19, 2015 |
|
MASTER RAHUL AND OTHERS Vs. CHAND SINGH AND OTHERS
|
August 6, 2015 |
|
MASTER SATYAM GANDHI Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
August 3, 2015 |
|
MAUR SERVICE STATION Vs. UNION OF INDIA
|
April 8, 2015 |
|
MAUSAM Vs. STATE OF HARYANA
|
March 25, 2015 |
|
MAYA DEVI Vs. STATE BANK OF PATIALA AND ANOTHER
|
August 7, 2015 |
|
MAYA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 30, 2015 |
|
MAYA SINGH Vs. STATE OF HARYANA
|
December 3, 2015 |
|
MAYA SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 2, 2015 |
|
MAYAN BAI AND ORS. Vs. ATMA SINGH AND ORS.
|
September 9, 2015 |
|
MAYFIELD GARDEN RESIDENT WELFARE SOCIETY Vs. STATE REGISTRAR OF SOCIETIES OF HARYANA AND ORS.
|
May 11, 2015 |
|
MDN EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
MEENA Vs. JASWANT SINGH
|
January 28, 2015 |
|
MEENA @ MEENU Vs. STATE OF HARYANA
|
July 1, 2015 |
|
MEENA DEVI AND OTHERS Vs. JASBIR AND OTHERS
|
September 24, 2015 |
|
MEENA KUMARI Vs. DAV COLLEGE MANAGING COMMITTEE
|
November 6, 2015 |
|
MEENAKSHI Vs. STATE OF HARYANA
|
March 19, 2015 |
|
MEENAKSHI GUPTA AND OTHERS Vs. GURMEET SINGH
|
August 21, 2015 |
|
MEENU Vs. AJAY SINGH
|
December 14, 2015 |
|
MEENU @ MEENU KUMARI & ANR Vs. STATE OF HARYANA
|
August 11, 2015 |
|
MEENU ALIAS MEENAKSHI AND OTHERS Vs. TARSEM LAL AND OTHERS
|
November 3, 2015 |
|
MEENU RANI AND OTHERS Vs. DALEL SINGH AND OTHERS
|
July 15, 2015 |
|
MEENU SOOD Vs. RAMAN KUMAR
|
November 17, 2015 |
|
MEER SINGH @ MIR SINGH Vs. BHARAT LAL
|
May 13, 2015 |
|
MEERA NIGAM Vs. UNION OF INDIA
|
February 5, 2015 |
|
MEGHNA SAINI Vs. STATE OF PUNJAB AND ANOTHER
|
July 7, 2015 |
|
MEHAM COOPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
|
August 20, 2015 |
|
MEHAR CHAND Vs. CHANDER KANTA AND ORS.
|
August 26, 2015 |
|
MEHAR CHAND Vs. STATE OF PUNJAB AND ANOTHER
|
October 20, 2015 |
|
MEHAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
December 2, 2015 |
|
MEHBOOB ALI Vs. STATE OF HARYANA AND ORS.
|
July 17, 2015 |
|
MEHBOOB KHAN AND ORS. Vs. STATE OF PUNJAB
|
July 31, 2015 |
|
MEHMOODI Vs. MUBARIK AND ORS.
|
May 19, 2015 |
|
MEHTAB MOTORS & TRADING COMPANY Vs. PARMAR ELECTRONICS AND ORS.
|
November 28, 2015 |
|
MERITTRAC SERVICES PRIVATE LIMITED Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
April 7, 2015 |
|
METAL BOX INDIA LIMITED Vs. UNION OF INDIA AND ORS.
|
January 16, 2015 |
|
MEWA SINGH Vs. PAVITTAR SINGH
|
December 17, 2015 |
|
MEWA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2015 |
|
MEWA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 13, 2015 |
|
MEWA SINGH Vs. GURPREET SINGH AND ORS.
|
March 24, 2015 |
|
MEWA SINGH PATTAR Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
MICHAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 17, 2015 |
|
MICROQUAL TECHNO LIMITED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 14, 2015 |
|
MILAN PRIYA DUA Vs. CHANDANA DUA
|
March 24, 2015 |
|
MILKHA SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 4, 2015 |
|
MINAKSHI Vs. SOMBIR
|
February 6, 2015 |
|
MINNI GROVER Vs. STATE OF PUNJAB AND ORS.
|
August 11, 2015 |
|
MISHRA SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
MISHRO DEVI Vs. CHANDNI DEVI AND ORS.
|
August 20, 2015 |
|
MITHU KHAN Vs. STATE OF PUNJAB
|
January 19, 2015 |
|
MITHU RAM AND ORS. Vs. STATE OF HARYANA
|
July 17, 2015 |
|
MITHU SINGH AND ANOTHER Vs. IQBAL SINGH AND OTHERS
|
November 5, 2015 |
|
MITHU SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 20, 2015 |
|
MITSUBISHI ELECTRIC AUTOMOTIVE INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
|
MITTAR SAIN AND ORS. Vs. SAWARAN SINGH AND ORS.
|
February 24, 2015 |
|
MITTHAT AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 13, 2015 |
|
MODELAMA EXPORTS LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT II AND ORS.
|
July 27, 2015 |
|
MOHAMED ARMAN Vs. UNION OF INDIA AND ORS.
|
December 7, 2015 |
|
MOHAMMAD RAMZAN Vs. STATE OF PUNJAB
|
September 22, 2015 |
|
MOHAMMAD RAMZAN Vs. STATE OF PUNJAB
|
September 4, 2015 |
|
MOHAMMAD SALIM Vs. MARKET COMMITTEE, AHMEDGARH
|
April 21, 2015 |
|
MOHAN Vs. STATE OF HARYANA
|
September 16, 2015 |
|
MOHAN Vs. STATE OF HARYANA
|
April 28, 2015 |
|
MOHAN KUMAR Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2015 |
|
MOHAN LAL Vs. SANDEEP KUMAR
|
December 9, 2015 |
|
MOHAN LAL Vs. JAGDISH
|
April 23, 2015 |
|
MOHAN LAL Vs. STATE OF HARYANA AND ORS.
|
September 17, 2015 |
|
MOHAN LAL Vs. AJIT SINGH
|
January 30, 2015 |
|
MOHAN LAL Vs. JAGDISH SINGH AND OTHERS
|
September 15, 2015 |
|
MOHAN LAL Vs. BARMA DEVI AND ORS.
|
February 19, 2015 |
|
MOHAN LAL Vs. RAM PAL
|
February 20, 2015 |
|
MOHAN LAL @ BHAGAT SINGH Vs. GURDEV SINGH @ BITTU AND OTHERS
|
July 20, 2015 |
|
MOHAN LAL @ MOHNA Vs. STATE OF PUNJAB
|
October 5, 2015 |
|
MOHAN LAL S/O HANS RAJ Vs. FOOD CORPORATION OF INDIA
|
March 10, 2015 |
|
MOHAN SHYAM Vs. SONU AND ORS.
|
November 30, 2015 |
|
MOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 30, 2015 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
March 26, 2015 |
|
MOHAN SINGH Vs. BIKRAMJIT SINGH
|
April 1, 2015 |
|
MOHAN SINGH Vs. STATE OF PUNJAB AND ORS
|
April 6, 2015 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
MOHAN SINGH KANDOLA Vs. STATE OF PUNJAB
|
May 1, 2015 |
|
MOHANJIT SINGH Vs. GAGANDEEP SINGH GREWAL AND ORS.
|
March 19, 2015 |
|
MOHAR SINGH AND ORS. Vs. PARVAT SINGH AND ORS.
|
February 11, 2015 |
|
MOHD AFFISH Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
MOHD HANIF Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
MOHD KHAJA MOINUDDIN HUSSAIN Vs. STATE OF HARYANA
|
February 10, 2015 |
|
MOHD RAFIQ Vs. SATPAL SINGH AND OTHERS
|
November 17, 2015 |
|
MOHINDER ALLAGH Vs. ARUN OBEROI & OTHERS
|
July 14, 2015 |
|
MOHINDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 9, 2015 |
|
MOHINDER KAUR Vs. LAKHA SINGH
|
September 16, 2015 |
|
MOHINDER KAUR Vs. SURAKSHAT SINGH AND ORS.
|
November 3, 2015 |
|
MOHINDER KAUR AND ORS. Vs. PALWINDER SINGH AND ORS.
|
October 12, 2015 |
|
MOHINDER LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 15, 2015 |
|
MOHINDER MASIH @ BILLU & ANOTHER Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
MOHINDER PAL AND OTHERS Vs. AVTAR SINGH AND OTHERS
|
July 17, 2015 |
|
MOHINDER PAL KAPOOR Vs. NAGAR MAL SUPERINTENDENT CIRCLE STAMP DEPOT, LUDHIANA
|
October 14, 2015 |
|
MOHINDER SINGH Vs. STATE OF U.T.
|
November 18, 2015 |
|
MOHINDER SINGH Vs. INDER SINGH AND OTHERS
|
September 4, 2015 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 12, 2015 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB & ANOTHER
|
October 9, 2015 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 30, 2015 |
|
MOHINDER SINGH Vs. JAWAND SINGH
|
December 8, 2015 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 31, 2015 |
|
MOHINDER SINGH Vs. TARSEM SINGH
|
January 22, 2015 |
|
MOHINDER SINGH Vs. UMRAV SINGH
|
April 1, 2015 |
|
MOHINDER SINGH Vs. INDRA GUPTA
|
January 15, 2015 |
|
MOHINDER SINGH AND ANOTHER Vs. LAKHBIR SINGH
|
December 17, 2015 |
|
MOHINDER SINGH AND ANOTHER Vs. KRISHNA DEVI AND OTHERS
|
December 15, 2015 |
|
MOHINDER SINGH AND ANR Vs. SURJIT KAUR
|
October 29, 2015 |
|
MOHINDER SINGH AND ORS. Vs. SATINDER SINGH AND ORS.
|
December 3, 2015 |
|
MOHINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 5, 2015 |
|
MOHINDER SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND ORS.
|
February 4, 2015 |
|
MOHINDER SINGH AND ORS. Vs. JAGTAR SINGH AND ORS.
|
November 6, 2015 |
|
MOHINDER SINGH CHAUHAN Vs. RAKESH GUPTA
|
January 9, 2015 |
|
MOHINDER SINGH CHAUHAN AND ORS. Vs. PAHLU KHAN AND ORS.
|
March 12, 2015 |
|
MOHINDER SINGH KHEHAR Vs. MOHINDER KAUR AND ORS.
|
March 2, 2015 |
|
MOHINDRA CRANKS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ORS.
|
August 19, 2015 |
|
MOHINDRA ENGINEERING WORKS Vs. CHAMKAUR SINGH
|
September 29, 2015 |
|
MOHIT Vs. STATE OF HARYANA
|
January 22, 2015 |
|
MOHIT LOHIA Vs. DLF UNIVERSAL LIMITED
|
January 23, 2015 |
|
MOHIT MALHOTRA Vs. SWATI
|
January 23, 2015 |
|
MOHIT MEDICOS AND ORS. Vs. THE UT CHANDIGARH AND ORS.
|
January 14, 2015 |
|
MOHIT SATIJA Vs. STATE OF PUNJAB AND ANOTHER
|
October 29, 2015 |
|
MOHIT THAKKAR Vs. PRIYANKA THAKKAR
|
May 26, 2015 |
|
MOHMMED NADIM @ NEEMA Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
MOKSHA BUILDTECH PRIVATE LIMITED Vs. DEVIKA REAL ESTATE AND ORS.
|
October 9, 2015 |
|
MOLAR RAM Vs. KAHAN SINGH
|
December 8, 2015 |
|
MOMI RAM Vs. STATE OF HARYANA AND ORS.
|
May 8, 2015 |
|
MONICA GALHOTRA Vs. GURU NANAK MISSION HOSPITAL TRUST
|
October 20, 2015 |
|
MONIKA Vs. STATE OF HARYANA
|
June 3, 2015 |
|
MONIKA Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
MONIKA & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
August 11, 2015 |
|
MONIKA CHAUDHARY Vs. AMIT KUMAR
|
August 3, 2015 |
|
MONIKA THAKUR AND ORS. Vs. DHANWANTRY AYURVEDIC COLLEGE AND ORS.
|
December 7, 2015 |
|
MONNI SINGH @ MANNI Vs. STATE OF PUNJAB & ANOTHER
|
December 4, 2015 |
|
MONU Vs. STATE OF HARYANA
|
April 21, 2015 |
|
MONU ALIAS SONU Vs. RANJIT SINGH AND OTHERS
|
July 17, 2015 |
|
MOOL CHAND TEWATIA Vs. UNION OF INDIA AND ORS.
|
November 4, 2015 |
|
MORDWAJ SINGH Vs. NEW INDIA CITY DEVELOPERS PRIVATE LIMITED
|
May 7, 2015 |
|
MORINDA SUGAR MILL WORKERS UNION REGD. Vs. MORINDA COOPERATIVE SUGAR MILLS LTD.
|
May 19, 2015 |
|
MOSMI AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
|
September 23, 2015 |
|
MOTA RAM Vs. STATE OF HARYANA
|
November 18, 2015 |
|
MOTHU SINGH & OTHERS Vs. KEWALPREET SINGH & OTHERS
|
November 17, 2015 |
|
MOTI MASAND Vs. LOKESH AND ORS.
|
January 9, 2015 |
|
MOTIA CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2015 |
|
MOTTA SINGH Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
MPA MARKETING PVT LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
|
December 14, 2015 |
|
MSK PROJECTS INDIA LTD Vs. STATE OF PUNJAB AND ORS
|
September 17, 2015 |
|
MSP ENTERPRISES PVT LTD Vs. SAPNA
|
May 13, 2015 |
|
MUKANDI LAL SINGLA Vs. UCO BANK AND ORS.
|
March 25, 2015 |
|
MUKESH Vs. SANDEEP
|
May 19, 2015 |
|
MUKESH Vs. STATE OF HARYANA
|
September 2, 2015 |
|
MUKESH Vs. STATE OF HARYANA & ORS
|
July 7, 2015 |
|
MUKESH Vs. STATE OF HARYANA
|
April 21, 2015 |
|
MUKESH AND ORS. Vs. HANUMAN SAHAY AND ORS.
|
October 14, 2015 |
|
MUKESH AND ORS. Vs. NAVEEN KUMAR
|
November 26, 2015 |
|
MUKESH CHAND Vs. STATE OF HARYANA
|
May 6, 2015 |
|
MUKESH GAMBHIR Vs. STATE OF HARYANA
|
April 28, 2015 |
|
MUKESH GUPTA AND ORS. Vs. AUTHORIZED OFFICER BANK OF BARODA AND ORS.
|
August 3, 2015 |
|
MUKESH KUMAR Vs. DHBVNL
|
February 20, 2015 |
|
MUKESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 6, 2015 |
|
MUKESH RANI Vs. BHUPINDER SINGH AND ANR
|
August 10, 2015 |
|
MUKESH SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2015 |
|
MUKH RAM MEMORIAL HIGH SCHOOL Vs. VIKRAM AND ORS.
|
March 18, 2015 |
|
MUKHTAIR SINGH Vs. STATE OF PUNJAB
|
August 26, 2015 |
|
MUKHTAR SINGH Vs. DIRECTORATE GENERAL, CRPF AND ORS.
|
March 13, 2015 |
|
MUKHTIAR KAUR Vs. PADAM SINGH AND ORS.
|
May 8, 2015 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 26, 2015 |
|
MUKHTIAR SINGH Vs. DIDAR SINGH (THROUGH LRS. AND OTHERS
|
December 7, 2015 |
|
MUKHTIAR SINGH Vs. UNION OF INDIA AND ORS.
|
October 12, 2015 |
|
MUKHTIAR SINGH DECEASED TH LEGAL HEIR KULWANT KAUR Vs. GULZAR SINGH AND ORS
|
October 16, 2015 |
|
MUKHTIAR SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.
|
January 14, 2015 |
|
MUKTA SHARMA AND ORS. Vs. PUNJAB STATE AND ORS.
|
July 15, 2015 |
|
MUKUL GUPTA Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED AND ORS.
|
May 29, 2015 |
|
MULAKH RAJ DHAMIJA Vs. STATE OF HARYANA
|
March 27, 2015 |
|
MULAKH RAJ DHAMIJA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 27, 2015 |
|
MUNESH DEVI Vs. ASHOK KUMAR
|
February 24, 2015 |
|
MUNI RAM Vs. RAMESH KUMAR AND ORS.
|
April 22, 2015 |
|
MUNICIPAL COMMITTEE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 7, 2015 |
|
MUNICIPAL COMMITTEE, NILOKHERI Vs. PRESIDING OFFICER AND ORS.
|
May 1, 2015 |
|
MUNICIPAL COMMITTEE, RATIA, THROUGH ITS SECRETARY Vs. STATE OF HARYANA AND OTHERS
|
March 9, 2015 |
|
MUNICIPAL CORPORATION Vs. JAI BHARAT CONSTRUCTION CO. AND ORS.
|
March 26, 2015 |
|
MUNICIPAL CORPORATION Vs. PARBHATI LAL
|
February 5, 2015 |
|
MUNICIPAL CORPORATION AMRITSAR AND ORS. Vs. SALWANT SINGH AND ORS.
|
May 12, 2015 |
|
MUNICIPAL CORPORATION AND ORS. Vs. ALPHA G. CORP. DEVELOPMENT PRIVATE LIMITED AND ORS.
|
January 28, 2015 |
|
MUNICIPAL CORPORATION GURGAON Vs. DHAN KAUR AND OTHERS
|
July 17, 2015 |
|
MUNICIPAL CORPORATION YAMUNA NAGAR Vs. DALJIT SINGH
|
September 29, 2015 |
|
MUNICIPAL CORPORATION, AMRITSAR Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
|
July 17, 2015 |
|
MUNICIPAL CORPORATION, CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES), UNION TERRITORY AND ORS.
|
January 27, 2015 |
|
MUNICIPAL CORPORATION, GURGAON Vs. VINOD KUMAR
|
February 24, 2015 |
|
MUNICIPAL CORPORATION, GURGAON Vs. SARIKA SINGLA
|
February 13, 2015 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. KHALSA COLLEGE FOR WOMEN AND ANOTHER
|
November 26, 2015 |
|
MUNICIPAL CORPORATION, LUDHIANA & ANOTHER Vs. AJAY BECTOR
|
November 26, 2015 |
|
MUNICIPAL COUNCIL Vs. A.P.J. PUBLIC SCHOOL AND ORS.
|
April 22, 2015 |
|
MUNICIPAL COUNCIL GURDASPUR Vs. RAJ RANI AND OTHERS
|
September 17, 2015 |
|
MUNICIPAL COUNCIL KAPURTHALA Vs. CHAMAN LAL
|
November 2, 2015 |
|
MUNICIPAL COUNCIL NURMAHAL, DISTRICT JALANDHAR Vs. UJJAL SINGH LAMBA AND OTHERS
|
August 4, 2015 |
|
MUNICIPAL COUNCIL, AMLOH ROAD, KHANNA THROUGH ITS EXECUTIVE OFFICER Vs. DIDAR SINGH AND OTHERS
|
December 15, 2015 |
|
MUNICIPAL COUNCIL, DHURI Vs. RAJINDER MOHAN
|
January 28, 2015 |
|
MUNICIPAL COUNCIL, KHARAR Vs. PARMINDER JIT KAUR AND ORS.
|
August 11, 2015 |
|
MUNICIPAL COUNCIL, MOGA AND ORS Vs. SATISH KUMAR GROVER
|
November 18, 2015 |
|
MUNICIPALITY BATHINDA Vs. KULWANT SINGH
|
February 5, 2015 |
|
MUNISH CHAUDHARY Vs. UNION TERRITORY, CHANDIGARH
|
March 26, 2015 |
|
MUNISH JAIN Vs. STATE OF HARYANA AND ORS.
|
July 27, 2015 |
|
MUNISH KUMAR Vs. STATE OF HARYANA
|
May 14, 2015 |
|
MUNISH KUMAR Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
MUNISH MALIK Vs. MOHALI BUS SERVICE AND OTHERS
|
August 11, 2015 |
|
MUNNI @ ANITA AND OTHERS Vs. BIMLA AND OTHERS
|
July 1, 2015 |
|
MUNSHI RAM Vs. DEPUTY COMMISSIONER, MAHENDERGARH AND ORS.
|
February 2, 2015 |
|
MURTI DEVI Vs. SONU
|
May 21, 2015 |
|
MURTI DEVI AND OTHERS Vs. RAMPHAL AND OTHERS
|
March 20, 2015 |
|
MURTI SINGH AND ORS. Vs. ASSISTANT COLLECTOR, IST GRADE, MOHINDERGARH AND OTHERS
|
February 16, 2015 |
|
N C J ESTATE SOLUTIONS PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
September 11, 2015 |
|
N D BAWA Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2015 |
|
N K GHAI Vs. GOPAL SINGH AND OTHERS
|
October 20, 2015 |
|
N P SINGH Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
N V ENGINEERS Vs. UNION OF INDIA AND ANOTHER
|
November 16, 2015 |
|
N.K. SUD Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
NABHA GAUSHALA COMMITTEE (REGD ) NABHA Vs. RAGHBIR SINGH AND ANOTHER
|
December 8, 2015 |
|
NABHA GAUSHALA COMMITTEE (REGD.) NABHA Vs. RAGHBIR SINGH AND ORS.
|
December 8, 2015 |
|
NABHA SOLVEX PVT. LTD. Vs. VIMAL INDUSTRIES AND ORS.
|
January 29, 2015 |
|
NACHATTAR SINGH Vs. SUSHIL KUMAR AND OTHERS
|
December 1, 2015 |
|
NACHATTAR SINGH AND ORS. Vs. VEENA RANI AND ORS.
|
February 13, 2015 |
|
NACHATTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2015 |
|
NACHHATAR KAUR Vs. RAM SINGH AND OTHERS
|
September 22, 2015 |
|
NACHHATAR SINGH Vs. PREM SINGH AND OTHERS
|
December 18, 2015 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
NACHHATTAR SINGH Vs. BALDEV SINGH
|
February 4, 2015 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
NACHHATTAR SINGH Vs. STATE OF HARYANA AND ORS.
|
January 6, 2015 |
|
NACHHATTAR SINGH Vs. NIRANJAN SINGH
|
August 31, 2015 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
October 12, 2015 |
|
NACHHATTER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2015 |
|
NADIM MOHD Vs. STATE OF HARYANA
|
February 5, 2015 |
|
NAGAR COUNCIL, SAMRALA Vs. SURINDER PAL
|
March 25, 2015 |
|
NAGARMAL Vs. KRISHAN KUMAR
|
November 18, 2015 |
|
NAGENDRA SINGH Vs. SHIVALIKA DAHIYA
|
February 19, 2015 |
|
NAGI ANITA RAJ AND ORS. Vs. BABA FARID UNIVERSITY AND ORS.
|
May 5, 2015 |
|
NAHAR SINGH AND OTHERS Vs. KRISHNA DEVI AND OTHERS
|
September 23, 2015 |
|
NAIB SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
|
December 11, 2015 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
NAIB SINGH Vs. TARSEM SINGH AND OTHERS
|
October 20, 2015 |
|
NAIB SINGH Vs. SATYA DEVI AND OTHERS
|
September 30, 2015 |
|
NAIB SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
September 18, 2015 |
|
NAIB SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
April 9, 2015 |
|
NAINA KRISHAN Vs. UNION OF INDIA
|
July 1, 2015 |
|
NALIN KHANNA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND ORS.
|
September 16, 2015 |
|
NANAK CHAND AND ORS. Vs. NANAK CHAND
|
January 14, 2015 |
|
NAND LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
NAND LAL AND OTHERS Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
NAND NANDAN SARUP SAXENA Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2015 |
|
NAND SINGH Vs. CHAND SINGH
|
February 23, 2015 |
|
NANDAN PETROCHEM LTD Vs. SINGLA AGENCIES
|
January 6, 2015 |
|
NANDINI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 3, 2015 |
|
NANHI DEVI Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
NANU SINGH Vs. STATE OF HARYANA
|
February 2, 2015 |
|
NAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 16, 2015 |
|
NAR SINGH DASS Vs. VIR BHAN
|
August 7, 2015 |
|
NARAIN DASS Vs. S RANJIT SINGH
|
February 11, 2015 |
|
NARAIN DUTT Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2015 |
|
NARAIN SON OF SHANKER Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
NARANG FRUIT AGENCY Vs. STATE OF PUNJAB AND ORS.
|
January 6, 2015 |
|
NARANG SINGH Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
NARANJAN DASS Vs. STATE OF PUNJAB
|
July 16, 2015 |
|
NARANJAN SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR AND OTHERS
|
November 26, 2015 |
|
NARANJAN SINGH Vs. SATNAM SINGH AND ANOTHER
|
December 1, 2015 |
|
NARANJAN SINGH Vs. RANJIT SINGH
|
January 7, 2015 |
|
NARANJAN SINGH AND ORS. Vs. MUKHTIAR SINGH AND ORS.
|
January 14, 2015 |
|
NARAYAN DASS SAINI AND ANOTHER Vs. GOPI CHAND SAINI AND OTHERS
|
December 23, 2015 |
|
NARENDER Vs. STATE OF HARYANA
|
November 27, 2015 |
|
NARENDER Vs. STATE OF HARYANA
|
May 7, 2015 |
|
NARENDER @ SONU Vs. STATE OF HARYANA AND ANOTHER
|
October 30, 2015 |
|
NARENDER ALIAS DHILLU Vs. STATE OF HARYANA
|
July 13, 2015 |
|
NARENDER GEHLAWAT Vs. DHARMENDER
|
May 18, 2015 |
|
NARENDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM
LABOUR COURT-I, GURGAON & ORS
|
September 30, 2015 |
|
NARENDER NATH PURI Vs. SATISH KUMAR KAPIL AND ORS.
|
March 16, 2015 |
|
NARENDER NATH SETH Vs. STATE OF HARYANA & OTHERS
|
September 10, 2015 |
|
NARENDER SINGH @ KALA Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
NARENDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 30, 2015 |
|
NARESH Vs. RANI
|
December 14, 2015 |
|
NARESH Vs. STATE OF HARYANA
|
January 29, 2015 |
|
NARESH Vs. STATE OF HARYANA AND ORS.
|
April 22, 2015 |
|
NARESH & OTHERS Vs. STATE OF HARYANA
|
August 24, 2015 |
|
NARESH CHANDER CHAWLA Vs. MAHESH CHANDER CHAWLA
|
January 12, 2015 |
|
NARESH DASS Vs. STATE OF U.T. CHANDIGARH
|
February 23, 2015 |
|
NARESH K. PAREKH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2015 |
|
NARESH KUMAR Vs. AVINASH CHAWLA
|
January 16, 2015 |
|
NARESH KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA & ORS.
|
May 12, 2015 |
|
NARESH KUMAR Vs. RAVINDER SINGH
|
April 20, 2015 |
|
NARESH KUMAR Vs. MANJIT KAUR AND ORS.
|
March 17, 2015 |
|
NARESH KUMAR AND ORS. Vs. STATE OF HARYANA
|
July 7, 2015 |
|
NARESH KUMAR AND OTHERS Vs. STATE OF HARYANA OTHERS
|
December 22, 2015 |
|
NARESH KUMAR DHIMAN Vs. SHIV KUMAR AND OTHERS
|
December 8, 2015 |
|
NARESH KUMAR KATARIA Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS.
|
February 20, 2015 |
|
NARESH KUMAR KATARIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 30, 2015 |
|
NARESH KUMAR SEHGAL Vs. UNION OF INDIA AND OTHERS
|
July 31, 2015 |
|
NARESH KUMAR VERMA Vs. DIVISH KUMAR
|
August 13, 2015 |
|
NARESH NATH TIVARI Vs. STATE OF HARYANA AND ORS.
|
November 30, 2015 |
|
NARESH SINGH AND ANOTHER Vs. SUJAN SINGH AND OTHERS
|
December 17, 2015 |
|
NARINDER Vs. RAM MEHAR AND OTHERS
|
July 15, 2015 |
|
NARINDER KAUR Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
NARINDER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 14, 2015 |
|
NARINDER KAUR Vs. JAGIR SINGH AND OTHERS
|
December 4, 2015 |
|
NARINDER KAUR Vs. DARSHAN SINGH
|
February 18, 2015 |
|
NARINDER KAUR Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
November 4, 2015 |
|
NARINDER KUMAR Vs. HARJIT SINGH
|
November 30, 2015 |
|
NARINDER KUMAR Vs. RAGHUBIR SINGH AND OTHERS
|
December 9, 2015 |
|
NARINDER KUMAR Vs. RAJVIR SINGH AND ORS.
|
April 30, 2015 |
|
NARINDER KUMAR @ SODHI Vs. STATE OF PUNJAB
|
February 16, 2015 |
|
NARINDER KUMAR AND ORS. Vs. STATE OF PUNJAB
|
August 6, 2015 |
|
NARINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
NARINDER KUMAR GULATI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2015 |
|
NARINDER KUMAR MALHOTRA Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
NARINDER KUMAR SHARMA Vs. STATE OF PUNJAB
|
September 17, 2015 |
|
NARINDER MANOCHA Vs. SHOKAT ALI
|
November 19, 2015 |
|
NARINDER NATH SHARMA Vs. COMMISSIONER, AMBALA DIVISION AND ORS.
|
September 16, 2015 |
|
NARINDER PAL AND ORS. Vs. JIT KAUR AND ORS.
|
January 8, 2015 |
|
NARINDER PAL SINGH Vs. DHARAM PAL SINGH GREWAL
|
May 4, 2015 |
|
NARINDER PAUL RANA Vs. UNION OF INDIA AND ORS.
|
December 8, 2015 |
|
NARINDER SINGH Vs. VICE CHANCELLOR, GURU NANAK DEV UNIVERSITY AND ORS.
|
May 27, 2015 |
|
NARINDER SINGH Vs. STATE OF HARYANA
|
October 6, 2015 |
|
NARINDER SINGH Vs. UNION OF INDIA AND ORS.
|
January 16, 2015 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
NARINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
|
July 13, 2015 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
November 20, 2015 |
|
NARINDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 19, 2015 |
|
NARINDER SINGH @ NINDER Vs. STATE OF PUNJAB
|
March 4, 2015 |
|
NARINDER SINGH ALIAS NIDHAN SINGH Vs. JASBIR SINGH
|
March 30, 2015 |
|
NARINDER SINGH AND ORS. Vs. MANJIT SINGH AND ORS.
|
October 14, 2015 |
|
NARINDER SINGH THIARA Vs. PARAMJIT KAUR
|
July 31, 2015 |
|
NARINDER SINGH YADAV Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
NARPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON
|
February 2, 2015 |
|
NARVAR SINGH Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
NASEEB SINGH Vs. FAQIR SINGH
|
August 14, 2015 |
|
NASEEM HUSHAIN Vs. MAHENDER KAUR
|
April 27, 2015 |
|
NASHO Vs. STATE OF PUNJAB
|
March 27, 2015 |
|
NASIB KAUR Vs. SUKHDEV SINGH
|
February 26, 2015 |
|
NASIB KAUR Vs. AMARJIT KAUR
|
June 30, 2015 |
|
NASIB KAUR Vs. MOHINDER LAL AND ORS.
|
November 19, 2015 |
|
NASIB KAUR Vs. AVTAR SINGH
|
November 5, 2015 |
|
NASIB KAUR AND ANOTHER Vs. CHAND RANI
|
September 1, 2015 |
|
NASIB KAUR AND ORS. Vs. SURJIT KAUR
|
May 7, 2015 |
|
NASIB KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2015 |
|
NASIR AHMED Vs. SARFUDIN AND ORS.
|
September 11, 2015 |
|
NASRU @ KALA Vs. STATE OF HARYANA
|
January 27, 2015 |
|
NATASHA SOOD Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
September 24, 2015 |
|
NATHA SINGH Vs. PRINCIPAL SECRETARY IRRIGATION DEPARTMENT, GOVERNMENT OF PUNJAB,
|
March 17, 2015 |
|
NATHU RAM SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
NATIONAL COLLATERAL MANAGEMENT SERVICES LTD Vs. HARYANA STATE COOP SUPPLY & MARKETING FED LTD
|
November 6, 2015 |
|
NATIONAL FLOUR MILLS PVT. LTD. AND ORS. Vs. SANJIV KUMAR AND ORS.
|
March 3, 2015 |
|
NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH (NIPER) MOHALI, PUNJAB Vs. AVTAR SINGH AND OTHERS
|
September 2, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. SWARAN LATA & OTHERS
|
August 12, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. JAGMAIL SINGH AND ANOTHER
|
July 22, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. KAMLA AND OTHERS
|
July 10, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. CHARANJIT KAUR
|
July 1, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. LOVEPREET KAUR
|
March 13, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. RAJKALI
|
April 1, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJKALI AND ORS.
|
April 1, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAMLESH AND ORS.
|
November 4, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. GEETANJLI AND ORS.
|
February 6, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAMLA DEVI AND ORS.
|
December 2, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. LAKHWINDER KAUR
|
September 8, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. DEESHO AND ORS.
|
October 1, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. JAGAT NARAIN GOEL AND ORS.
|
April 9, 2015 |
|
NATIONAL INSURANCE CO.LTD. Vs. TARA DEVI
|
September 9, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. BALBIR SINGH
|
May 11, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. MANJIT KAUR AND OTHERS
|
July 30, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NISHA DEVI AND OTHERS
|
August 4, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BANWARI LAL AND OTHERS
|
August 11, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JASHANJEET SINGH AND OTHERS
|
December 22, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHAINPAL
|
May 5, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PARAMJIT SINGH MANN
|
March 31, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BABLOO AND ORS.
|
February 16, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHAY RAM AND ORS.
|
September 28, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JATINDER SINGH
|
May 13, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. JATINDER SINGH AND ORS.
|
May 25, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. SHAMSHER SINGH AND ORS.
|
September 2, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HOSHYAR SINGH
|
May 21, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ARFOON NISA
|
February 27, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. VIJAY KUMAR
|
May 1, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAM KUMAR MITTAL AND OTHERS
|
August 12, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NAGINA DEVI AND ORS.
|
February 24, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JASWINDER KAUR AND ORS.
|
April 10, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. POOJA AND ORS.
|
November 6, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SLOCHANA DEVI AND ORS.
|
August 21, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. SHALLU BEHAL AND ORS.
|
April 1, 2015 |
|
NATIONAL RICE AND DAL MILLS Vs. ALOK KUMAR GARG
|
January 14, 2015 |
|
NATIONAL TRANSPORT COMPANY AND ORS. Vs. SATPAL AND ORS.
|
October 19, 2015 |
|
NAVDEEP & ANOTHER Vs. KHUSHAL CHAND
|
September 16, 2015 |
|
NAVDEEP DHINGRA Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
|
NAVDEEP KAUR Vs. STATE OF PUNJAB
|
May 8, 2015 |
|
NAVDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2015 |
|
NAVDEEP SINGH ATWAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 10, 2015 |
|
NAVEEN Vs. STATE OF HARYANA
|
September 17, 2015 |
|
NAVEEN Vs. STATE OF HARYANA
|
July 8, 2015 |
|
NAVEEN BABBAR Vs. NARESH KUMAR & ANOTHER
|
May 12, 2015 |
|
NAVEEN KUMAR Vs. HV WAREHOUSE LLP AND OTHERS
|
July 30, 2015 |
|
NAVEEN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 10, 2015 |
|
NAVEEN KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2015 |
|
NAVEEN MANOCHA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 1, 2015 |
|
NAVEEN THAKRAN Vs. SANJAY THAKRAN
|
February 4, 2015 |
|
NAVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 20, 2015 |
|
NAVJEET KAUR @ MEERA Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2015 |
|
NAVJEET SINGH Vs. STATE OF PUNJAB
|
November 4, 2015 |
|
NAVJOT SINGH PETITIONER Vs. HARSIMRAT KAUR BADAL
|
May 8, 2015 |
|
NAVKIRAN COLD STORAGE PVT LTD Vs. GURPREET SINGH
|
March 23, 2015 |
|
NAVKIRAN COLD STORAGE PVT LTD AND ANOTHER Vs. PRITAM SINGH
|
March 23, 2015 |
|
NAVNEET AND ANR. Vs. SUBHASH AND ORS.
|
March 2, 2015 |
|
NAVNEET KAUR Vs. PARMINDER SINGH
|
November 5, 2015 |
|
NAVNEET KUMAR Vs. STATE OF HARYANA AND ORS.
|
April 28, 2015 |
|
NAVODAYA VIDYALAYA SAMITI Vs. N.K. BHALLA AND ORS.
|
August 26, 2015 |
|
NAVPREET KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 14, 2015 |
|
NAVPREET SINGH Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
NAVROOP SINGH LALLY Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
|
August 5, 2015 |
|
NAWANSHAHR CENTRAL COOPERATIVE BANK LTD. Vs. DEPUTY REGISTRAR
|
August 17, 2015 |
|
NAZAR SINGH Vs. PUNEET BANSAL
|
December 19, 2015 |
|
NAZAR SINGH SON OF BHAJAN SINGH Vs. MAJOR SINGH SON OF JIT SINGH
|
December 7, 2015 |
|
NAZIR KHAN Vs. CHANCHAL SINGH
|
May 6, 2015 |
|
NAZNEEN ATWAL Vs. UNION OF INDIA
|
April 7, 2015 |
|
NEELAM Vs. STATE OF HARYANA
|
January 19, 2015 |
|
NEELAM Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
NEELAM Vs. STATE OF HARYANA
|
February 5, 2015 |
|
NEELAM Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2015 |
|
NEELAM BHOSLE WIFE OF RAJNEESH BHOSLE Vs. STATE OF HARYANA
|
February 9, 2015 |
|
NEELAM GROVER @ NARESH KUMARI Vs. JITENDER GROVER
|
August 12, 2015 |
|
NEELAM RANI Vs. SUMAN BHARTI
|
May 21, 2015 |
|
NEELAM SHARMA Vs. YOGESH KUMAR KAUSHIK
|
February 18, 2015 |
|
NEENA AGGARWAL Vs. COMMISSIONER OF INCOME TAX, PANCHKULA
|
November 17, 2015 |
|
NEENA AND ORS. Vs. LAL CHAND SIDHU AND ORS.
|
March 13, 2015 |
|
NEERA SAPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2015 |
|
NEERAJ Vs. KANWAR GIRISH KUMAR
|
December 14, 2015 |
|
NEERAJ CHAUDHARY AND ORS. Vs. U.T. ADMINISTRATION AND ORS.
|
July 20, 2015 |
|
NEERAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2015 |
|
NEERAJ KUMAR Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL & EDUCATIONAL RESEARCH (NIPER) AND ORS.
|
April 22, 2015 |
|
NEERAJ RATHI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 4, 2015 |
|
NEERAJ SHARMA Vs. AMRIT LAL
|
May 12, 2015 |
|
NEETA AND ORS. Vs. BANARASI DASS AND ORS.
|
March 26, 2015 |
|
NEETU AND ORS. Vs. VIJENDER PAL SINGH AND ORS.
|
September 24, 2015 |
|
NEETU AND OTHERS Vs. JASWANT AND OTHERS
|
October 6, 2015 |
|
NEHA Vs. STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
NEHA AND ANOTHER Vs. STATE OF PUNJAB
|
December 17, 2015 |
|
NEHA CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2015 |
|
NEHA KATOCH & OTHERS Vs. GURU RAVIDAS AYURVED UNIVERSITY & OTHERS
|
October 5, 2015 |
|
NEK CHAND Vs. STATE OF HARYANA
|
February 13, 2015 |
|
NEK RAM SHARMA Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2015 |
|
NEME KUMAR JAIN, PROPRIETOR MAHAVIR TRADING CO Vs. COMMISSIONER OF INCOME TAX, KARNAL (HARYANA)
|
November 5, 2015 |
|
NEPAL Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
NEPAL SINGH Vs. JASVINDER SINGH AND ORS.
|
September 17, 2015 |
|
NEPAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 6, 2015 |
|
NEW BITTO TIMBER TRADERS, JAGADHARI AND ORS. Vs. STATE OF HARYANA
|
April 27, 2015 |
|
NEW CHANDIGARH DIESELS Vs. MUNISH KAPUR
|
January 23, 2015 |
|
NEW DEVI GRIT UDYOG Vs. STATE OF HARYANA AND ORS.
|
September 8, 2015 |
|
NEW GOYAL TRADING COMPANY Vs. RAM KUMAR
|
May 28, 2015 |
|
NEW INDIA ASSURANCE CO Vs. NEELAM BHATIA
|
March 10, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. OM PARKASH
|
April 8, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHUPINDER KAUR
|
February 5, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. DARSHANI DEVI
|
January 14, 2015 |
|
NEW INDIA ASSURANCE CO. AND ORS. Vs. KRISHNA AND ORS.
|
August 12, 2015 |
|
NEW INDIA ASSURANCE CO. LTD Vs. URMILA AND OTHERS
|
September 3, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. GURIQBAL SINGH AND ORS.
|
October 30, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BIMLA DEVI AND ORS.
|
May 29, 2015 |
|
NEW INDIA ASSURANCE COMPANY Vs. VINOD KUMAR
|
February 24, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIJAY KUMAR AND ORS.
|
May 26, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JOGINDER KAUR
|
April 29, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARMAIL SINGH AND ORS.
|
May 18, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANKAJ KUMAR AND ORS.
|
April 24, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVENDER AND OTHERS
|
July 9, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANGREJO DEVI AND ANOTHER
|
July 1, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HUKAM CHAND
|
January 14, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJ DEVI
|
March 9, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GROWER APPLE TRADING COMPANY
|
May 14, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REETA DEVI AND ORS.
|
March 30, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER Vs. HIMACHAL SHOTS AND METAL (P) LTD
|
November 16, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. RAMJI PARSAD AND ORS.
|
October 14, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. LAKHI RAM ALIAS LAKHMI CHAND
|
January 7, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SARABJIT KAUR
|
May 8, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJEET
|
January 27, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MEETA DEVI
|
March 31, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KARAMJIT KAUR AND OTHERS
|
September 17, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. UMA RANI AND OTHERS
|
August 21, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ANITA SHARMA & ANR
|
July 29, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMA GANDHI
|
April 6, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARAM CHAND
|
January 21, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJINDER KUMAR TARNACH AND OTHERS
|
April 6, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUDESH CHAWLA AND ORS.
|
November 30, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. TEJINDER KAUR AND ORS.
|
April 30, 2015 |
|
NEXO INDUSTRIES LTD Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
NHPC LIMITED Vs. PATEL ENGINEERING LTD. AND ORS.
|
September 10, 2015 |
|
NHPC LIMITED ERSTWHILE Vs. HINDUSTAN CONSTRUCTION CO LTD
|
January 30, 2015 |
|
NHPC LTD. Vs. PATEL ENGINEERING LTD. AND ORS.
|
February 21, 2015 |
|
NIDHI GOYAL Vs. VINOD GOYAL
|
May 7, 2015 |
|
NIDHI SONI Vs. VINOD KUMAR AND ORS.
|
June 29, 2015 |
|
NIHAL SINGH @ HONEY Vs. STATE OF PUNJAB
|
August 13, 2015 |
|
NIHARIKA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
|
October 21, 2015 |
|
NIJESH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 19, 2015 |
|
NIKHIL BHATT Vs. STATE OF U T CHANDIGARH
|
April 20, 2015 |
|
NIKHIL MIDHA Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
NIKHIL PESHAWARIA Vs. PANJAB UNIVERSITY AND OTHERS
|
July 10, 2015 |
|
NIKITA Vs. RAKESH
|
March 20, 2015 |
|
NIRAJ J M MAHATRE NIRAJ HOUSE Vs. HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION
|
December 21, 2015 |
|
NIRANJAN Vs. STATE OF HARYANA
|
September 9, 2015 |
|
NIRANJAN SINGH Vs. SUKHWANT SINGH AND ANOTHER
|
September 22, 2015 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
NIRANJAN SINGH AND ORS. Vs. STATE OF HARYANA
|
January 12, 2015 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
April 7, 2015 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
August 11, 2015 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
August 20, 2015 |
|
NIRDOSH KUMAR DHAND Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
NIRLEP SINGH Vs. STATE OF PUNJAB
|
January 27, 2015 |
|
NIRMAL CHAINANI Vs. LAL CHAND GULAB RAI CHAINANI AND ORS.
|
May 4, 2015 |
|
NIRMAL KAPOOR Vs. LIC OF INDIA AND ORS.
|
July 29, 2015 |
|
NIRMAL KUMAR Vs. ARWINDER KAUR AND OTHERS
|
November 26, 2015 |
|
NIRMAL KUMAR MANON Vs. STATE BANK OF INDIA AND ORS.
|
March 2, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
NIRMAL SINGH Vs. DAWARKA NATH SHARMA
|
October 5, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 12, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
NIRMAL SINGH Vs. SUMER CHAND
|
January 8, 2015 |
|
NIRMAL SINGH Vs. NIRANKAR SINGH
|
May 26, 2015 |
|
NIRMAL SINGH Vs. JASPAL KAUR AND ORS.
|
February 24, 2015 |
|
NIRMAL SINGH Vs. SANTOKH SINGH AND ORS.
|
February 18, 2015 |
|
NIRMAL SINGH Vs. REETA
|
November 4, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
NIRMAL SINGH Vs. SOHAN SINGH
|
March 24, 2015 |
|
NIRMAL SINGH Vs. SHIV KUMAR
|
February 9, 2015 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
August 26, 2015 |
|
NIRMAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 17, 2015 |
|
NIRMAL SINGH & ANOTHER Vs. SARUP SINGH & OTHERS
|
September 11, 2015 |
|
NIRMAL SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
October 9, 2015 |
|
NIRMAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 22, 2015 |
|
NIRMAL SINGH AND ORS. Vs. JASBIR KAUR AND ORS.
|
February 20, 2015 |
|
NIRMAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 13, 2015 |
|
NIRMALA Vs. JAIPAL
|
February 5, 2015 |
|
NIRMALA DEVI Vs. NARANJAN DASS
|
April 27, 2015 |
|
NIRMALA DEVI Vs. STATE OF HARYANA AND ORS.
|
December 22, 2015 |
|
NIRMALA DEVI AND ORS. Vs. RAJESH KUMAR AND ORS.
|
April 23, 2015 |
|
NIRMALA JYOTI AND ANOTHER Vs. GURDEEP SINGH
|
July 22, 2015 |
|
NIRMALJIT SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
NIRPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 14, 2015 |
|
NIRPAL SINGH AND ANOTHER Vs. STATE OF HARYANA
|
July 8, 2015 |
|
NIRUPAMA Vs. HARDARSHAN ARORA
|
February 24, 2015 |
|
NIRVAIL SINGH Vs. STATE OF PUNJAB
|
April 20, 2015 |
|
NIRVAIR SINGH BAKSHI Vs. RAVI KUMAR
|
November 16, 2015 |
|
NISAR Vs. SAHUD AND ORS.
|
May 20, 2015 |
|
NISHA Vs. STATE OF HARYANA AND ORS.
|
April 28, 2015 |
|
NISHA Vs. STATE OF HARYANA & ANR
|
August 12, 2015 |
|
NISHA BINDRA Vs. STATE OF PUNJAB
|
May 11, 2015 |
|
NISHA DEVI Vs. RAVINDER SINGH
|
April 20, 2015 |
|
NISHAD ALIAS PAPPU Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
NISHAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 6, 2015 |
|
NISHAN SINGH Vs. GRAM PANCHAYAT JANESRON AND ORS.
|
November 17, 2015 |
|
NISHAN SINGH @ SHANA Vs. STATE OF HARYANA
|
September 9, 2015 |
|
NISSAR AHMAD Vs. BASHIR MOHAMMAD
|
October 16, 2015 |
|
NITIN Vs. STATE OF HARYANA
|
May 15, 2015 |
|
NITIN CHADHA Vs. SWASTIK VEGETABLE PRODUCTS PVT. LTD. AND ORS.
|
February 10, 2015 |
|
NITIN SOOD Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
NITISH KUMAR AND ORS. Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES AND ORS.
|
May 29, 2015 |
|
NITU RANI Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
NITYA NAND Vs. PRESIDING OFFICER AND ORS.
|
April 27, 2015 |
|
NO.675477 EX LAC ANIL KUMAR BISHNOI Vs. UNION OF INDIA & ORS.
|
May 18, 2015 |
|
NURUDIN AND OTHERS Vs. DINESH KUMAR AND OTHERS
|
December 2, 2015 |
|
O.K. PLAY INDIA LIMITED Vs. RAJ KUMAR AND ORS.
|
September 2, 2015 |
|
O.P. BULANI Vs. VIJAY KUMAR AGGARWAL
|
August 12, 2015 |
|
O.P. VERMA Vs. PUNJAB & HARYANA HIGH COURT AND ORS.
|
January 22, 2015 |
|
OBC EXPORTS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
April 28, 2015 |
|
OBEROI TIMBER TRADERS Vs. NARBIR SINGH
|
May 7, 2015 |
|
OBEROI TIMBER TRADERS Vs. NARBIR SINGH AND ORS.
|
April 7, 2015 |
|
OM MOOL SHANKAR SHARMA Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
OM PAL Vs. STATE OF HARYANA AND OTHERS
|
November 5, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA AND ORS.
|
May 11, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2015 |
|
OM PARKASH Vs. DEVENDER AND ANOTHER
|
October 14, 2015 |
|
OM PARKASH Vs. OM PARKASH
|
August 19, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 30, 2015 |
|
OM PARKASH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
August 11, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
|
OM PARKASH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
May 29, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA AND ORS.
|
February 11, 2015 |
|
OM PARKASH Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA
|
February 13, 2015 |
|
OM PARKASH Vs. BHOLI PURI
|
March 30, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 15, 2015 |
|
OM PARKASH Vs. KARAM SINGH
|
November 28, 2015 |
|
OM PARKASH Vs. JASPAL SINGH
|
December 9, 2015 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 24, 2015 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
September 3, 2015 |
|
OM PARKASH Vs. USHA RANI
|
March 18, 2015 |
|
OM PARKASH Vs. SMT. SHANTI AND ORS.
|
December 4, 2015 |
|
OM PARKASH AGGARWAL Vs. STATE OF HARYANA
|
February 18, 2015 |
|
OM PARKASH ALIAS O P Vs. NEERU BALA
|
February 24, 2015 |
|
OM PARKASH ALIAS OMA Vs. STATE OF HARYANA
|
January 28, 2015 |
|
OM PARKASH AND ORS. Vs. BADRI NATH AND ORS.
|
February 25, 2015 |
|
OM PARKASH AND ORS. Vs. RAVI AND ORS.
|
May 13, 2015 |
|
OM PARKASH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
|
OM PARKASH AND ORS. Vs. THE COMMISSIONER AND ORS.
|
July 29, 2015 |
|
OM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 16, 2015 |
|
OM PARKASH AND ORS. Vs. MADAN GOPAL GOMBAR AND ORS.
|
May 1, 2015 |
|
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 22, 2015 |
|
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 21, 2015 |
|
OM PARKASH DUA Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
December 14, 2015 |
|
OM PARKASH GUPTA AND COMPANY Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
OM PARKASH SAINI Vs. SHAKTI KUMAR BHARDWAJ AND ORS.
|
March 3, 2015 |
|
OM PARKASH SAINI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 9, 2015 |
|
OM PARKASH SHARMA Vs. AVINASHI LAL SHARMA
|
February 6, 2015 |
|
OM PARKASH SYNGAL AND ORS. Vs. ADITI GARG
|
December 1, 2015 |
|
OM PARKASH SYNGAL AND ORS. Vs. SHIMLA GARG
|
December 1, 2015 |
|
OM PARKASH YADAV Vs. UNION OF INDIA
|
January 29, 2015 |
|
OM PATTI DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
August 4, 2015 |
|
OM PRAKASH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND ORS.
|
November 8, 2015 |
|
OM PRAKASH AND ORS. Vs. RAVINDER KUMAR AND ORS.
|
July 22, 2015 |
|
OMAXE HOUSING AND DEVELOPER LTD. Vs. THE STATE OF HARYANA AND ORS.
|
July 13, 2015 |
|
OMBIR ALIAS SONU Vs. STATE OF HARYANA
|
March 17, 2015 |
|
OMPAL Vs. USHA RANI AND OTHERS
|
October 6, 2015 |
|
OMPAL Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
OMPAL ATTRI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 29, 2015 |
|
OMPATI @ OM DEVI Vs. SUBHASH
|
April 30, 2015 |
|
OMWATI Vs. ANITA DEVI & ORS.
|
December 4, 2015 |
|
OMWATI Vs. STATE OF HARYANA AND OTHERS
|
October 16, 2015 |
|
ON-DOT COURIERS AND CARGO LTD. AND ORS. Vs. GEE KAY FOUNDATION AND ORS.
|
July 17, 2015 |
|
ONKAR Vs. VIJAY KUMAR AND ANOTHER
|
March 23, 2015 |
|
ONKAR SINGH Vs. NAURANG SINGH AND ORS.
|
January 7, 2015 |
|
ONKAR SINGH Vs. THE STATE OF HARYANA AND ORS.
|
August 5, 2015 |
|
ONKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 19, 2015 |
|
OORJA CONSULTANTS AND ORS. Vs. PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD.
|
June 29, 2015 |
|
OP SIWACH Vs. STATE OF HARYANA AND ORS.
|
April 30, 2015 |
|
OPERA HOUSE EXPORT LIMITED Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2015 |
|
ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
September 7, 2015 |
|
ORDNANCE CIVILIAN KARAMCHARI SANGH Vs. COMMANDING OFFICER
|
July 31, 2015 |
|
ORIENTAL BANK OF COMMERCE AND ORS. Vs. RAM KUMAR
|
October 21, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. KULDEEP
|
May 13, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURCHARAN KAUR AND OTHERS
|
July 16, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAR PAL & ORS
|
July 10, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJU SHARMA
|
March 9, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PINKI AND ORS.
|
November 20, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. SURJIT KAUR AND ORS.
|
July 8, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MONA
|
February 24, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RADHA KRISHAN CHHABRA AND OTHERS
|
July 28, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. OM PARKASH AND OTHERS
|
October 5, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SATWANT KAUR AND OTHERS
|
September 9, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MAINA DEVI AND ORS.
|
September 8, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SURINDER AND ORS.
|
October 14, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KASHMIR KAUR ALIAS JASBIR KAUR AND ORS.
|
April 6, 2015 |
|
OUTDOOR COMMUNICATION PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
May 13, 2015 |
|
P M S DIESELS Vs. COMMISSIONER OF INCOME TAX-2
|
April 29, 2015 |
|
P S SAINI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
February 18, 2015 |
|
P. SUNDER RAJ Vs. P. SARIKA RAJ
|
March 2, 2015 |
|
P.C. BUNGER Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
|
P.C. JAIN Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
|
P.P. OXIDE Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2015 |
|
PADAM MOTORS PVT. LTD. Vs. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER AND ORS.
|
April 28, 2015 |
|
PADAM NABH SINGH Vs. STATE OF PUNJAB
|
February 16, 2015 |
|
PADMA DEVI AND OTHERS Vs. VIJAY KUMAR AND OTHERS
|
September 23, 2015 |
|
PAGODA DEVELOPER LLP Vs. STATE OF HARYANA
|
March 18, 2015 |
|
PAKHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB & ANR
|
November 9, 2015 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
February 24, 2015 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
PAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 23, 2015 |
|
PALA Vs. MANGA AND OTHERS
|
December 1, 2015 |
|
PALA RAM AND OTHERS Vs. PREM CHAND AND OTHERS
|
December 18, 2015 |
|
PALA RAM BISHNOI Vs. STATE OF HARYANA
|
May 11, 2015 |
|
PALA SINGH AND ORS. Vs. STATE OF HARYANA
|
June 5, 2015 |
|
PALIWAL INDUSTRIES PVT. LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 23, 2015 |
|
PALLAHAN INDUSTRIES Vs. UNION OF INDIA
|
August 10, 2015 |
|
PALO DEVI AND OTHERS Vs. BHUPINDER KUMAR AND OTHERS
|
September 4, 2015 |
|
PALWINDER SINGH Vs. STATE OF PUNJAB
|
January 30, 2015 |
|
PALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 10, 2015 |
|
PANCHAYAT SAMITI Vs. DEPUTY COMMISSIONER, GURDASPUR AND ORS.
|
June 2, 2015 |
|
PANCHAYATI RAM LILA GROUND Vs. STATE OF HARYANA
|
March 23, 2015 |
|
PANJAB Vs. STATE OF HARYANA
|
March 9, 2015 |
|
PANKAJ Vs. SANDHYA AND ORS.
|
February 16, 2015 |
|
PANKAJ AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 19, 2015 |
|
PANKAJ AND ORS. Vs. STATE OF PUNJAB
|
July 13, 2015 |
|
PANKAJ ARORA Vs. STATE OF PUNJAB AND ANOTHER
|
December 2, 2015 |
|
PANKAJ BHATIA Vs. STATE OF HARYANA AND ORS.
|
March 18, 2015 |
|
PANKAJ CHOUDHARY Vs. STATE OF HARYANA & ANR
|
September 15, 2015 |
|
PANKAJ SHARMA Vs. STATE OF HARYANA
|
September 15, 2015 |
|
PANKAJ SHARMA AND ORS. Vs. SANTOSH SHARMA AND ORS.
|
March 12, 2015 |
|
PANKAJ SHARMA AND ORS. Vs. SECRETARY STAFF SELECTION COMMISSION AND ORS.
|
May 11, 2015 |
|
PANNA LAL AND ORS. Vs. KULDEEP SINGH
|
February 21, 2015 |
|
PANTHPREET SINGH Vs. UNION OF INDIA & OTHERS
|
December 17, 2015 |
|
PANWAR STEELS LIMITED Vs. INDIAN OVERSEAS BANK
|
March 20, 2015 |
|
PAPPU Vs. STATE OF HARYANA
|
August 13, 2015 |
|
PARAMDEEP GARG AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 13, 2015 |
|
PARAMDEEP SINGH Vs. STATE OF PUNJAB
|
January 22, 2015 |
|
PARAMJEET Vs. STATE OF HARYANA AND ORS.
|
March 23, 2015 |
|
PARAMJEET KAUR @ ANJU Vs. UNION OF INDIA
|
March 27, 2015 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 15, 2015 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 2015 |
|
PARAMJIT KAUR Vs. KULDIP SINGH AND ORS.
|
January 28, 2015 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 11, 2015 |
|
PARAMJIT KAUR Vs. IQBAL SINGH
|
May 18, 2015 |
|
PARAMJIT KAUR Vs. MOHANJIT SINGH AND ORS.
|
February 24, 2015 |
|
PARAMJIT KAUR @ SHAKKUNTLA Vs. SHINDA SINGH
|
May 12, 2015 |
|
PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF PUNJAB
|
May 26, 2015 |
|
PARAMJIT KAUR AND ORS. Vs. RESHAM SINGH AND ORS.
|
May 14, 2015 |
|
PARAMJIT KAUR AND ORS. Vs. SARABJIT SINGH AND ORS.
|
July 10, 2015 |
|
PARAMJIT KAUR AND ORS. Vs. BALJINDER SINGH
|
January 7, 2015 |
|
PARAMJIT KAUR AND ORS. Vs. HARISH KUMAR AND ORS.
|
April 9, 2015 |
|
PARAMJIT KAUR AND ORS. Vs. HARJIT SINGH AND ORS.
|
October 5, 2015 |
|
PARAMJIT KAUR AND OTHERS Vs. BALWANT SINGH AND OTHERS
|
July 3, 2015 |
|
PARAMJIT KOHLI Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2015 |
|
PARAMJIT KUMAR Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
PARAMJIT SINGH Vs. STATE OF HARYANA AND ORS.
|
January 9, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
PARAMJIT SINGH Vs. STATE OF HARYANA AND ORS.
|
October 15, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 7, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
PARAMJIT SINGH Vs. JASPREET SINGH
|
August 21, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2015 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 19, 2015 |
|
PARAMJIT SINGH Vs. JASPREET KAUR
|
February 16, 2015 |
|
PARAMJIT SINGH Vs. DILPREET KAUR
|
November 28, 2015 |
|
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
January 5, 2015 |
|
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
PARAMJIT SINGH @ POLA Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
PARAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 15, 2015 |
|
PARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 8, 2015 |
|
PARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 12, 2015 |
|
PARAMJIT SINGH AND ORS. Vs. INDERJIT SINGH AND ORS.
|
March 20, 2015 |
|
PARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
PARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 5, 2015 |
|
PARAMJIT SINGH MANN Vs. MAHINDER PAL AND ORS.
|
January 12, 2015 |
|
PARAMJIT SINGH PAWAR Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
PARAMJIT SINGH WALIA Vs. JAGDISH MITTAR AND ORS.
|
September 19, 2015 |
|
PARAMOUNT IMPEX PVT. LTD. Vs. THE APPELLATE AUTHORITY AND ORS.
|
May 10, 2015 |
|
PARAMOUNT IMPEX PVT. LTD. Vs. APPELLATE AUTHORITY AND OTHERS
|
October 5, 2015 |
|
PARAMPAL SINGH Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
PARAMVEER CHAWLA Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
PARAS HEALTH CARE PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
|
PARAS RAM Vs. STATE OF HARYANA AND ORS.
|
December 19, 2015 |
|
PARAS RAM Vs. NAND KISHORE
|
December 9, 2015 |
|
PARAS RICE MILLS Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
|
PARAS YADAV Vs. UNION OF INDIA AND ORS.
|
September 24, 2015 |
|
PARBANDHAK COMMITTEE GURDWARA VILLAGE CHHAULA Vs. DARSHAN KAUR
|
May 14, 2015 |
|
PARBHU DAYAL Vs. STATE OF HARYANA
|
March 26, 2015 |
|
PARDEEP Vs. STATE OF HARYANA
|
May 27, 2015 |
|
PARDEEP AND ANOTHER Vs. OM SINGH AND OTHERS
|
August 28, 2015 |
|
PARDEEP AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
PARDEEP AND ORS. Vs. STATE OF HARYANA
|
April 30, 2015 |
|
PARDEEP AND OTHERS Vs. ANAND SINGH KADIAN AND OTHERS
|
September 9, 2015 |
|
PARDEEP KAPOOR Vs. PANJAB UNIVERSITY
|
January 5, 2015 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
PARDEEP KUMAR Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH
|
March 10, 2015 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
February 9, 2015 |
|
PARDEEP KUMAR Vs. INDIAN RED CROSS SOCIETY AND ORS.
|
July 22, 2015 |
|
PARDEEP KUMAR Vs. NARCOTIC CONTROL BUREAU, CHANDIGARH
|
July 31, 2015 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA AND ORS.
|
July 22, 2015 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA AND ORS.
|
October 1, 2015 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
July 1, 2015 |
|
PARDEEP KUMAR Vs. SURINDER SINGH AND ORS.
|
June 30, 2015 |
|
PARDEEP KUMAR @ GHONNI Vs. STATE OF PUNJAB
|
May 5, 2015 |
|
PARDEEP KUMAR AND ORS. Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND ORS.
|
April 21, 2015 |
|
PARDEEP KUMAR AND ORS. Vs. DHANPATI AND ORS.
|
February 26, 2015 |
|
PARDEEP KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 26, 2015 |
|
PARDEEP KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 20, 2015 |
|
PARDEEP KUMAR AND OTHERS Vs. SURESH KUMAR AND ANOTHER
|
August 4, 2015 |
|
PARDEEP KUMAR GUPTA Vs. JUGNU AND OTHERS
|
July 14, 2015 |
|
PARDEEP KUMAR SHARMA AND ANOTHER Vs. LABH SINGH AND OTHERS
|
July 17, 2015 |
|
PARDEEP SINGH Vs. JAGRAJ SINGH
|
April 24, 2015 |
|
PARDEEP SINGH AND ORS. Vs. PUNJAB MANDI BOARD AND ORS.
|
March 9, 2015 |
|
PARDEEP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
|
PARDHUMAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
PAREMSHWRI AND OTHERS Vs. PREMI AND ANOTHER
|
November 26, 2015 |
|
PARGAT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ORS.
|
February 10, 2015 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
PARGAT SINGH Vs. BALJIT SINGH AND ORS.
|
May 27, 2015 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
August 14, 2015 |
|
PARGAT SINGH & ORS Vs. STATE OF PUNJAB
|
December 1, 2015 |
|
PARGAT SINGH AND ORS. Vs. SUBA SINGH AND ORS.
|
February 13, 2015 |
|
PARISHA PROMOTERS PVT LTD Vs. SUB REGISTRAR, GURGAON
|
April 20, 2015 |
|
PARISHA PROMOTERS PVT. LTD. Vs. THE SUB REGISTRAR AND ORS.
|
April 20, 2015 |
|
PARKASH Vs. RAJIV AND OTHERS
|
March 19, 2015 |
|
PARKASH AND ORS. Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
July 10, 2015 |
|
PARKASH AND OTHERS Vs. SECRETARY TO GOVERNMENT, PUNJAB, REVENUE (CONSOLIDATION), AND OTHERS
|
August 7, 2015 |
|
PARKASH CHAND Vs. STATE OF PUNJAB
|
August 21, 2015 |
|
PARKASH INDUSTRIES Vs. THE MARKET COMMITTEE
|
January 23, 2015 |
|
PARKASH KAUR Vs. STATE OF PUNJAB AND ORS.
|
October 9, 2015 |
|
PARKASH KAUR Vs. AMANDEEP SINGH
|
February 4, 2015 |
|
PARKASH RAM AND ANR Vs. BALBIR CHAND @ BHUTTO AND OTHERS
|
September 8, 2015 |
|
PARKEWAL SINGH CHAUHAN Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION
|
May 5, 2015 |
|
PARMESHWARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 6, 2015 |
|
PARMILA RANI AND OTHERS Vs. BALJIT SINGH AND OTHERS
|
August 6, 2015 |
|
PARMINDER GREWAL Vs. MANJIT SINGH AND ORS.
|
May 21, 2015 |
|
PARMINDER KAUR Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
|
August 3, 2015 |
|
PARMINDER KAUR Vs. SHAMSHER SINGH
|
February 13, 2015 |
|
PARMINDER KAUR & ORS Vs. STATE OF PUNJAB & ANR
|
September 8, 2015 |
|
PARMINDER KUMAR Vs. KIRAN BALA
|
February 6, 2015 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
PARMINDER SINGH Vs. AMARJIT SINGH
|
March 18, 2015 |
|
PARMINDER SINGH Vs. MANJIT SINGH & ORS
|
June 29, 2015 |
|
PARMINDER SINGH Vs. GURDIAL SINGH
|
May 26, 2015 |
|
PARMINDER SINGH Vs. SUKHMINDER SINGH AND ORS.
|
May 4, 2015 |
|
PARMINDER SINGH AND ANOTHER Vs. INDERJIT SINGH AND ANOTHER
|
December 19, 2015 |
|
PARMINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 26, 2015 |
|
PARMINDER SINGH BEDI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 18, 2015 |
|
PARMINDER SINGH SANDHU Vs. MANINDER SINGH
|
March 11, 2015 |
|
PARMINDERJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 9, 2015 |
|
PARMINDERPAL Vs. AJAIB SINGH
|
July 16, 2015 |
|
PARMOD Vs. STATE OF HARYANA AND ORS.
|
September 8, 2015 |
|
PARMOD AND OTHERS Vs. STATE OF HARYANA
|
October 12, 2015 |
|
PARMOD DADA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 2, 2015 |
|
PARMOD KUMAR Vs. STATE OF HARYANA AND ORS.
|
February 26, 2015 |
|
PARMOD KUMAR Vs. STATE OF HARYANA
|
May 12, 2015 |
|
PARMOD KUMAR Vs. SUDESH KUMARI AND OTHERS
|
September 14, 2015 |
|
PARMOD KUMAR Vs. MURARI LAL
|
July 10, 2015 |
|
PARMOD KUMAR Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
PARMOD KUMAR Vs. SATISH
|
May 6, 2015 |
|
PARMOD KUMAR Vs. STATE OF HARYANA
|
July 23, 2015 |
|
PARMOD KUMAR AND ORS. Vs. ANAND BASIA AND ORS.
|
July 7, 2015 |
|
PARMOD KUMAR JAIN AND ORS. Vs. KANCHAN BALA JAIN AND ORS.
|
October 14, 2015 |
|
PARMOD RANI Vs. STATE OF A PARORA IRON AND STEEL ROLLING MILLS PVT. LTD.
|
September 24, 2015 |
|
PARMOD SHARMA Vs. UNION OF INDIA
|
March 25, 2015 |
|
PARMOD SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 25, 2015 |
|
PARSA RAM SON OF JALLU RAM Vs. STATE OF PUNJAB
|
August 6, 2015 |
|
PARSHANT Vs. STATE OF HARYANA
|
September 21, 2015 |
|
PARSHOTAM ALIAS GANDHI Vs. MANJU DEVI
|
February 19, 2015 |
|
PARSHOTAM LAL KAPOOR Vs. STATE OF HARYANA
|
January 12, 2015 |
|
PARSHOTAM MOHAN LAL Vs. JAGDISH CHANDER AND ORS.
|
November 16, 2015 |
|
PARSHU RAM Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
PARTAP SINGH Vs. HARINDER SINGH AND ORS.
|
May 14, 2015 |
|
PARTAP SINGH Vs. JAGJEET SINGH AND ORS.
|
August 18, 2015 |
|
PARTAP SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
PARTAP SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2015 |
|
PARTAP SINGH & ORS. Vs. STATE OF HARYANA & ANR.
|
September 1, 2015 |
|
PARTAP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 5, 2015 |
|
PARTAP SINGH KUNDU Vs. MAHANT CHAND NATH AND ORS.
|
March 11, 2015 |
|
PARTHASARTHI SHARMA Vs. NATIONAL BANK FOR AGRICULTURAL AND RURAL DEVELOPMENT AND ORS.
|
April 23, 2015 |
|
PARUPKAR SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
PARVEEN Vs. STATE OF HARYANA
|
February 2, 2015 |
|
PARVEEN Vs. STATE OF HARYANA
|
January 28, 2015 |
|
PARVEEN Vs. VIKRAM & OTHERS
|
September 30, 2015 |
|
PARVEEN Vs. STATE OF HARYANA
|
October 19, 2015 |
|
PARVEEN AHUJA Vs. STATE OF HARYANA AND ANOTHER
|
August 5, 2015 |
|
PARVEEN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2015 |
|
PARVEEN CHAWLA AND ORS. Vs. SHAKUNTLA RANI AND ORS.
|
July 15, 2015 |
|
PARVEEN HANDA Vs. SARAV MOHAN TANDON
|
October 9, 2015 |
|
PARVEEN KAUR Vs. STATE OF PUNJAB AND ORS.
|
May 5, 2015 |
|
PARVEEN KAUR Vs. GURKIRPAL SINGH
|
July 16, 2015 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
July 6, 2015 |
|
PARVEEN KUMAR Vs. SONIA
|
November 26, 2015 |
|
PARVEEN KUMAR Vs. HARDEEP SINGH AND ANOTHER
|
August 31, 2015 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
January 13, 2015 |
|
PARVEEN KUMAR Vs. STATE OF PUNJAB AND ORS.
|
July 3, 2015 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA AND ORS.
|
October 15, 2015 |
|
PARVEEN KUMAR @ SONU & ANOTHER Vs. STATE OF HARYANA
|
July 20, 2015 |
|
PARVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 15, 2015 |
|
PARVEEN KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
November 26, 2015 |
|
PARVEEN KUMAR AND ORS. Vs. KAMAL KISHORE
|
February 11, 2015 |
|
PARVEEN KUMAR AND ORS. Vs. SUMITRA DEVI AND ORS.
|
October 12, 2015 |
|
PARVEEN KUMAR AND ORS. Vs. MUNICIPAL COUNCIL
|
May 28, 2015 |
|
PARVEEN KUMARI Vs. MEGH RAJ
|
April 29, 2015 |
|
PARVEEN KUMARI Vs. RAMNISH KUMAR
|
February 18, 2015 |
|
PARVEEN KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 3, 2015 |
|
PARVEEN KUMARI AND ORS. Vs. RAM SAHAI AND ORS.
|
September 15, 2015 |
|
PARVEEN KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 16, 2015 |
|
PARVEEN SHARMA Vs. PRITAM SINGH
|
January 23, 2015 |
|
PARVEEN VIJ Vs. STATE OF PUNJAB AND ORS.
|
February 23, 2015 |
|
PARVEER KUMAR Vs. STATE OF HARYANA
|
April 7, 2015 |
|
PARVESH Vs. JAGAT SINGH
|
February 5, 2015 |
|
PARVINDER Vs. SANDEEP AND ORS.
|
July 13, 2015 |
|
PARVINDER KAUR Vs. ARVINDER PAL SINGH
|
October 19, 2015 |
|
PARVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
October 7, 2015 |
|
PARVINDER SINGH Vs. JASTIM
|
November 27, 2015 |
|
PARWAR SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
PARWINDER KUMAR CHHABRA Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2015 |
|
PARWINDER SINGH Vs. STATE OF PUNJAB
|
December 11, 2015 |
|
PATHFINDER PUBLISHING PVT. LTD. AND ORS. Vs. INDIAN INSTITUTE OF PLANNING & MANAGEMENT AND ORS.
|
October 9, 2015 |
|
PATIALA CENTRAL CO-OPERATIVE BANK LTD Vs. SEEMA
|
August 4, 2015 |
|
PATORI Vs. RAHUL AND ANR
|
October 8, 2015 |
|
PATWINDER SINGH Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
PAUL AUTO WORKS Vs. KULWANT SINGH
|
August 31, 2015 |
|
PAUL CLOTH HOUSE Vs. STATE BANK OF INDIA
|
May 4, 2015 |
|
PAVITAR SINGH Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
PAVITER Vs. STATE OF HARYANA
|
July 7, 2015 |
|
PAVITRA DEVI Vs. STATE OF HARYANA
|
September 24, 2015 |
|
PAVITTAR SINGH Vs. COMMISSIONER OF INCOME TAX-III
|
October 29, 2015 |
|
PAVITTAR SINGH Vs. MOHINDER KAUR
|
November 5, 2015 |
|
PAWAN @ PONA Vs. STATE OF HARYANA
|
December 19, 2015 |
|
PAWAN ALIAS KULDEEP Vs. STATE OF PUNJAB
|
July 1, 2015 |
|
PAWAN BHATIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 26, 2015 |
|
PAWAN GOYAL Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
PAWAN KUMAR Vs. MAMTA RANI
|
October 1, 2015 |
|
PAWAN KUMAR Vs. GOLDY
|
January 19, 2015 |
|
PAWAN KUMAR Vs. DISTRICTS SESSIONS JUDGE, HISAR AND ORS.
|
February 16, 2015 |
|
PAWAN KUMAR Vs. THE STATE OF HARYANA AND ORS.
|
April 8, 2015 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
February 12, 2015 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
PAWAN KUMAR Vs. SANJAY KUMAR AND ORS.
|
July 6, 2015 |
|
PAWAN KUMAR Vs. RAJINDER PAL SINGH AND ORS.
|
March 18, 2015 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
October 12, 2015 |
|
PAWAN KUMAR Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
PAWAN KUMAR Vs. UPENDER SINGH
|
March 12, 2015 |
|
PAWAN KUMAR AND ORS. Vs. PRESIDING OFFICER AND ORS.
|
February 18, 2015 |
|
PAWAN KUMAR JAIN Vs. THE STATE OF PUNJAB AND ORS.
|
February 23, 2015 |
|
PAWAN KUMAR JAIN Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
|
February 20, 2015 |
|
PAWAN KUMAR SINGLA Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
|
PAWAN YADAV Vs. SURENDER RATHI
|
July 10, 2015 |
|
PAWANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
PEP SINGH Vs. NEW ALLENBERRY WORKS AND ANOTHER
|
July 21, 2015 |
|
PEPSICO INDIA HOLDINGS (P) LTD Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2015 |
|
PEPSU ROAD TRANSPORT CORPN. AND ORS. Vs. HARI SINGH
|
April 29, 2015 |
|
PEPSU ROAD TRANSPORT CORPORATION AND ORS. Vs. NAURANG SINGH AND ORS.
|
May 29, 2015 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 4, 2015 |
|
PERFECT MECHANICAL INDUSTRIES Vs. STATE OF HARYANA AND ORS.
|
May 12, 2015 |
|
PERFETTI VAN MELLE INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
November 17, 2015 |
|
PGIMER AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 18, 2015 |
|
PHALIA Vs. RAJINDER PAL SINGH AND ORS.
|
September 29, 2015 |
|
PHOOL KUMAR AND ORS. Vs. STATE OF HARYANA
|
October 1, 2015 |
|
PHOOL SINGH Vs. JEET SINGH @ JEETA AND ORS.
|
December 4, 2015 |
|
PHOOL SINGH Vs. ARJUN SINGH AND OTHERS
|
July 10, 2015 |
|
PHOOLA RAM Vs. STATE OF HARYANA AND ORS.
|
January 22, 2015 |
|
PHOOLAN DEVI AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
May 11, 2015 |
|
PHUL CHAND AND ORS. Vs. SANJAY AGGARWAL AND ORS.
|
May 27, 2015 |
|
PHULL KUMAR GAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 6, 2015 |
|
PHULWATI Vs. JAGBIR
|
April 29, 2015 |
|
PIAO GAONWALI HABEEB PATTI BADULLA MASZID COMMITTEE (REGD.) Vs. PUNJAB WAKF BOARD AND ORS.
|
January 20, 2015 |
|
PIARA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
December 17, 2015 |
|
PIARA RAM Vs. STATE OF HARYANA
|
August 19, 2015 |
|
PIARA SINGH AND ANOTHER Vs. NIRMAL SINGH & OTHERS
|
November 16, 2015 |
|
PIARA SINGH AND ORS. Vs. HARI RATTAN SINGH AND ORS.
|
March 30, 2015 |
|
PIARA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 29, 2015 |
|
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 18, 2015 |
|
PIARA SINGH AND ZORAWAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 24, 2015 |
|
PIARE LAL Vs. STATE OF PUNJAB AND ANOTHER
|
September 2, 2015 |
|
PIARI Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2015 |
|
PICCADILY AGRO INDUSTRIES LTD. Vs. THE STATE OF HARYANA AND ORS.
|
May 4, 2015 |
|
PINK CITY HEIGHTS PVT LTD Vs. THAKAR DAS AND OTHERS
|
October 6, 2015 |
|
PINKI Vs. BHEEMA AND ORS.
|
February 25, 2015 |
|
PINKI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
December 22, 2015 |
|
PINKI GENERAL STORE Vs. STATE BANK OF PATIALA
|
January 20, 2015 |
|
PINKI RANI Vs. STATE OF HARYANA
|
February 5, 2015 |
|
PIONEER ELECTRONICS Vs. UNION TERRITORY OF CHANDIGARH
|
August 11, 2015 |
|
PIRTHI SINGH Vs. SATISH KUMAR
|
August 19, 2015 |
|
PIRTHI SINGH Vs. STATE OF HARYANA
|
February 25, 2015 |
|
PIRU AND ORS. Vs. STATE OF HARYANA
|
January 7, 2015 |
|
PIRYAVERT AND ANOTHER Vs. HARYANA GOVERNMENT AND OTHERS
|
November 3, 2015 |
|
PISHORA SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2015 |
|
PITHI CHAUDHARY Vs. STATE OF HARYANA
|
March 31, 2015 |
|
PLANET EDU. PVT. LTD. Vs. EDEXCEL LIMITED AND ORS.
|
August 19, 2015 |
|
POKHAR MAL KISHAN CHAND Vs. USHA GUPTA
|
March 18, 2015 |
|
POOJA Vs. STATE OF HARYANA AND ORS.
|
September 19, 2015 |
|
POOJA Vs. ROBIN AND ANOTHER
|
August 10, 2015 |
|
POOJA MAHAJAN Vs. STATE OF PUNJAB & ORS.
|
November 27, 2015 |
|
POOJA MEHNDIRATTA Vs. HEMANT KUMAR MEHNDIRATTA
|
February 11, 2015 |
|
POOJA RANI Vs. STATE OF HARYANA
|
January 16, 2015 |
|
POOJA SECURITY & MANPOWER SERVICES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, GURGAON & ANR
|
August 24, 2015 |
|
POOJA SHARMA Vs. VIKRANT SHARMA
|
January 27, 2015 |
|
POONAM Vs. VIJAY KUMAR JINDAL
|
August 21, 2015 |
|
POONAM Vs. STATE OF HARYANA AND ANOTHER
|
July 17, 2015 |
|
POONAM Vs. RAMESH KUMAR AND ORS.
|
February 2, 2015 |
|
POONAM Vs. STATE OF HARYANA
|
March 19, 2015 |
|
POONAM Vs. S P SHRIKUL AND ANOTHER
|
October 15, 2015 |
|
POONAM AND ORS. Vs. RAJINDER PARSHAD AND ORS.
|
May 27, 2015 |
|
POONAM GOEL Vs. UNION OF INDIA
|
April 28, 2015 |
|
POONAM NAGAR Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. DRIVERS WELFARE ASSOCIATION, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS.
|
October 5, 2015 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
May 7, 2015 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS. Vs. BALBIR SINGH AND ORS.
|
October 8, 2015 |
|
POWERGRID CORPORATION OF INDIA LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
September 14, 2015 |
|
PR. COMMISSIONER OF INCOME TAX-2 Vs. MOBISOFT TELE SOLUTIONS P. LTD.
|
August 7, 2015 |
|
PRABH DYAL Vs. KANTA RANI
|
February 5, 2015 |
|
PRABHAT SINGH AND ANOTHER Vs. KAMLA DEVI AND OTHERS
|
September 1, 2015 |
|
PRABHJIT SINGH RATOL Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
PRABHJOT SINGH Vs. JAGJIT KAUR
|
January 27, 2015 |
|
PRABHJOT SINGH AND ORS. Vs. NISHAN SINGH AND ORS.
|
July 21, 2015 |
|
PRABHPAL SINGH AND ORS Vs. HARJIT SINGH AND ORS
|
November 17, 2015 |
|
PRADEEP Vs. SANIEEV
|
April 9, 2015 |
|
PRADEEP KUMAR Vs. PRESIDING OFFICER AND ORS.
|
May 4, 2015 |
|
PRADEEP KUMAR VERMA & ANOTHER Vs. SURINDER KUMARI
|
December 17, 2015 |
|
PRADEEP MEHRA Vs. STATE OF HARYANA
|
January 22, 2015 |
|
PRADEEP SONAWAT Vs. SATISH PRAKASH
|
January 28, 2015 |
|
PRAHLAD Vs. SURINDER HARA FOUNDATION
|
May 18, 2015 |
|
PRAKASH CHANDER ALIAS PINTU Vs. STATE OF HARYANA
|
October 28, 2015 |
|
PRAKASH PIPES INDUSTRIES LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
October 21, 2015 |
|
PRASHANT KAPOOR Vs. STATE OF PUNJAB AND ANOTHER
|
April 7, 2015 |
|
PRAVEEN CHUGH Vs. UNION OF INDIA AND ANOTHER
|
January 28, 2015 |
|
PRECISION TOOLS COMPONENTS Vs. UPENDER AND ORS.
|
August 13, 2015 |
|
PREETI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 2015 |
|
PREETI RANI Vs. PANKAJ KUMAR AND ORS.
|
September 11, 2015 |
|
PREETI SONDHI AND ORS. Vs. NAIB SINGH AND ORS.
|
April 23, 2015 |
|
PREETO Vs. STATE OF HARYANA AND ORS.
|
September 16, 2015 |
|
PREHLAD SINGH AND ORS. Vs. PARVATI DEVI AND ORS.
|
October 9, 2015 |
|
PREM Vs. STATE OF HARYANA AND ORS.
|
August 14, 2015 |
|
PREM CHAND Vs. PRESIDING OFFICER AND ORS.
|
May 28, 2015 |
|
PREM CHAND Vs. FINANCIAL COMMISSIONER, COOPERATIVE AND ORS.
|
January 22, 2015 |
|
PREM CHAND Vs. STATE OF U T CHANDIGARH
|
May 25, 2015 |
|
PREM CHAND @ ANU Vs. STATE OF HARYANA
|
May 4, 2015 |
|
PREM CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 2, 2015 |
|
PREM CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 28, 2015 |
|
PREM CHAND AND OTHERS Vs. LILA DEVI AND OTHERS
|
July 15, 2015 |
|
PREM KISHORE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-III AND ORS.
|
July 20, 2015 |
|
PREM KUMAR Vs. KRISHAN KUMAR SHARMA AND ORS.
|
December 23, 2015 |
|
PREM KUMAR Vs. LALA BHOLA NATH TRUST (REGD), FEROZEPUR
|
January 23, 2015 |
|
PREM KUMAR & COMPANY Vs. THE STATE OF HARYANA AND ORS.
|
March 24, 2015 |
|
PREM KUMAR AND ANOTHER Vs. PHOOL SINGH AND ANOTHER
|
February 2, 2015 |
|
PREM KUMAR GUPTA Vs. IREO WATERFRONT PVT. LTD. AND ORS.
|
May 15, 2015 |
|
PREM KUMAR RATTAN Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
PREM KUMAR VERMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 8, 2015 |
|
PREM LATA Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
PREM LATA AND ORS. Vs. RAKESH JAIN AND ORS.
|
October 14, 2015 |
|
PREM LATA AND ORS. Vs. JAGDISH KUMAR AND ORS.
|
October 20, 2015 |
|
PREM LATA AND ORS. Vs. RAM SARUP AND ORS.
|
February 9, 2015 |
|
PREM NARAIN DIKSHIT AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
November 18, 2015 |
|
PREM NATH Vs. SUBHASH CHANDER AND OTHERS
|
September 17, 2015 |
|
PREM NATH SINGH AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
August 3, 2015 |
|
PREM SHARMA Vs. STATE OF PUNJAB
|
May 18, 2015 |
|
PREM SINGH Vs. CHIEF ENGINEER, CANALS PUNJAB AND ORS.
|
August 20, 2015 |
|
PREM SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
|
PREM SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 16, 2015 |
|
PREM SINGH Vs. STATE OF HARYANA
|
February 10, 2015 |
|
PREM SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 16, 2015 |
|
PREM SINGH AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
December 24, 2015 |
|
PREMI Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
PREMIER BRANDS PRIVATE LTD Vs. TOTAL SPORTS & ENTERTAINMENT INDIA PVT LTD
|
February 10, 2015 |
|
PREMIER TRANSPORT LTD. AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
February 12, 2015 |
|
PREMO Vs. RAJWANTI
|
May 20, 2015 |
|
PREMO DEVI Vs. DAYA RANI
|
January 16, 2015 |
|
PREMO DEVI & ORS Vs. STATE OF HARYANA & ORS
|
November 18, 2015 |
|
PREMWATI Vs. STATE OF HARYANA AND ORS.
|
May 13, 2015 |
|
PREMWATI AND OTHERS Vs. MOHD MUMTAZ AND OTHERS
|
July 3, 2015 |
|
PREMWATI AND OTHERS Vs. SUBHASH CHANDER AND OTHERS
|
September 28, 2015 |
|
PRINCE Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2015 |
|
PRINCE KUMAR Vs. ASHWANI KUMAR AND OTHERS
|
October 28, 2015 |
|
PRINCIPAL & DIRECTOR, MOTILAL NEHRU SCHOOL OF SPORTS Vs. AUTHORITY, MINIMUM WAGES ACT, CIRCLE-2 AND ORS.
|
October 6, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R S SANGWAN
|
December 3, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH AND ORS.
|
October 31, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD Vs. AVTAR KUKREJA
|
May 21, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD Vs. SUSHILA RANI
|
December 11, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD Vs. AVTAR KUKREJA
|
August 26, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. GURDASPUR CO-OPERATIVE SUGAR MILLS LTD PANIAR, GURDASPUR
|
December 11, 2015 |
|
PRINCIPAL RANI JHANSI LAXMI BAI AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
August 4, 2015 |
|
PRINCIPAL SAINAIK SCHOOL, KUNJPURA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.
|
October 15, 2015 |
|
PRIT PAL SINGH Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
PRITAM BUS SERVICE AND ANOTHER Vs. RANJAN DEVI AND OTHERS
|
December 14, 2015 |
|
PRITAM CHAND Vs. STATE OF PUNJAB
|
January 15, 2015 |
|
PRITAM CHAND BANGAR Vs. STATE OF PUNJAB AND ORS.
|
August 27, 2015 |
|
PRITAM KAUR Vs. THANDU RAM @ THANDU SINGH AND ORS
|
November 30, 2015 |
|
PRITAM KUMAR AND ORS. Vs. ANIMAL HUSBANDRY AND DAIRYING DEPARTMENT, HARYANA AND ORS.
|
October 13, 2015 |
|
PRITAM SINGH Vs. RAMESH KUMAR AND ORS.
|
August 24, 2015 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
April 23, 2015 |
|
PRITAM SINGH Vs. TEHAL SINGH SANDHU
|
March 13, 2015 |
|
PRITAM SINGH Vs. MOHINDER SINGH AND OTHERS
|
December 21, 2015 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 11, 2015 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 1, 2015 |
|
PRITAM SINGH Vs. PARAMJIT KAUR
|
August 13, 2015 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
PRITAM SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 21, 2015 |
|
PRITAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 13, 2015 |
|
PRITAM SINGH AND OTHERS Vs. GURMAIL SINGH AND OTHERS
|
December 3, 2015 |
|
PRITHI SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. SATISH KUMAR (SINCE DECEASED) THROUGH LRS AND OTHERS
|
August 19, 2015 |
|
PRITHPAL SINGH Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
PRITHVI PAL SINGH AND ORS. Vs. RANDHIR KAUR AND ORS.
|
February 24, 2015 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 2015 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
August 14, 2015 |
|
PRITPAL SINGH Vs. MOHINDER SINGH AND ORS.
|
January 12, 2015 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
PRITPAL SINGH & ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 12, 2015 |
|
PRITPAL SINGH @ SONU Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
PRIYA (MINOR) Vs. JASPAL SINGH AND OTHERS
|
July 2, 2015 |
|
PRIYA MAHAJAN Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND ORS.
|
November 26, 2015 |
|
PRIYANKA Vs. MANJEET
|
April 7, 2015 |
|
PRIYANKA & ORS Vs. UNION PUBLIC SERVICE COMMISSION AND ORS
|
September 22, 2015 |
|
PRIYANKA VERMA Vs. CHAUDHARY DEVI LAL UNIVERSITY AND ORS.
|
March 4, 2015 |
|
PROMILA CHARI (RETD DOCTOR) Vs. STATE OF U T
|
April 28, 2015 |
|
PRTC, PATIALA AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
May 6, 2015 |
|
PT B D SHARMA UNIVERSITY OF HEALTH SCIENCES ROHTAK Vs. RAM RATTI PHOGAT
|
January 28, 2015 |
|
PUMA REALTORS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
PUNAM GULTATI Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2015 |
|
PUNAM MALIK Vs. U.T. CHANDIGARH
|
September 15, 2015 |
|
PUNEET CHOPRA Vs. URVASHI AND ANOTHER
|
November 28, 2015 |
|
PUNEET KAPOOR @ BABA Vs. UNION TERRITORY, CHANDIGARH
|
February 27, 2015 |
|
PUNEET TALWAR Vs. NEERAJ AGGARWAL
|
March 4, 2015 |
|
PUNJAB & SIND BANK AND ORS. Vs. NARINDER SINGH MANCHANDA
|
September 10, 2015 |
|
PUNJAB & SIND BANK BRANCH OFFICE, MANI MAJRA, CHANDIGARH Vs. STATE OF PUNJAB & ANOTHER
|
April 24, 2015 |
|
PUNJAB AGRO FOOD GRAINS CORPORATION LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
November 17, 2015 |
|
PUNJAB AGRO FOODGRAINS CORPORATION LTD. AND ANOTHER Vs. M/S VIKAS RICE MILL, JALALABAD AND ANOTHER
|
December 11, 2015 |
|
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. INDIAN OVERSEAS BANK AND ORS.
|
May 20, 2015 |
|
PUNJAB AGRO RICE BRAN EXTRACTIONS LTD. Vs. BANWARI LAL SURESH KUMAR AND ORS.
|
May 8, 2015 |
|
PUNJAB AIDED COLLEGES RETIRED EMPLOYEES ASSOCIATION Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
PUNJAB AND SIND BANK Vs. AMARJIT SINGH BHATIA
|
February 24, 2015 |
|
PUNJAB BORDER KISSAN WELFARE SOCIETY Vs. UNION OF INDIA AND ORS.
|
May 20, 2015 |
|
PUNJAB CHEMICALS AND CROP PROTECTION LTD. Vs. REPAR CORPORATION
|
December 3, 2015 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
July 29, 2015 |
|
PUNJAB HEALTH SYSTEM CORPORATION THROUGH ITS M.D AND ANOTHER Vs. M/S SHARMA AND ASSOCIATES AND ANOTHER
|
December 11, 2015 |
|
PUNJAB KHAND UDYOG LIMITED Vs. BANK OF INDIA AND ORS.
|
July 8, 2015 |
|
PUNJAB NATIONAL BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
March 2, 2015 |
|
PUNJAB NATIONAL BANK Vs. COMMISSIONER, PERSONS WITH DISABILITIES, SOCIAL JUSTICE AND EMPOWERMENT
|
August 6, 2015 |
|
PUNJAB NATIONAL BANK Vs. YASHPAL AND ORS.
|
April 28, 2015 |
|
PUNJAB NATIONAL BANK Vs. RAJ KUMARI
|
April 30, 2015 |
|
PUNJAB NATIONAL BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
|
December 18, 2015 |
|
PUNJAB NATIONAL BANK AND ORS. Vs. VIRENDER SINGH SIWACH
|
October 9, 2015 |
|
PUNJAB PRIVATE SELF FINANCED DENTAL AND MEDICAL COLLEGES ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2015 |
|
PUNJAB PRIVATE SELF FINANCED DENTAL COLLEGE ASSOCIATION Vs. STATE OF PUNJAB AND ORS.
|
July 22, 2015 |
|
PUNJAB PRIVATE SELF FINANCED DENTAL COLLEGE ASSOCIATION AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 2, 2015 |
|
PUNJAB PROCESSED FOODS PVT. LTD. AND ORS. Vs. SUNIL KUMAR AND ORS.
|
August 3, 2015 |
|
PUNJAB SCHOOL EDUCATION BOARD, MOHALI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
|
August 6, 2015 |
|
PUNJAB SINGH Vs. STATE OF PUNJAB
|
August 13, 2015 |
|
PUNJAB STATE Vs. GURCHET SINGH AND ORS
|
August 12, 2015 |
|
PUNJAB STATE Vs. GURMIT KAUR & ORS
|
July 20, 2015 |
|
PUNJAB STATE Vs. AVTAR SINGH AND ORS.
|
February 23, 2015 |
|
PUNJAB STATE Vs. DESO
|
October 19, 2015 |
|
PUNJAB STATE AND ORS. Vs. ASHWANI KUMAR
|
March 13, 2015 |
|
PUNJAB STATE AND ORS. Vs. PIARA LAL
|
December 3, 2015 |
|
PUNJAB STATE AND OTHERS Vs. BHARPUR SINGH AND OTHERS
|
July 1, 2015 |
|
PUNJAB STATE BOARD FOR THE PREVENTION & CONTROL OF WATER POLLUTION Vs. NARINDERA PAPER MILLS PVT. LTD. AND ORS.
|
January 14, 2015 |
|
PUNJAB STATE BOARD FOR THE PREVENTION & CONTROL OF WATER POLLUTION Vs. CHARAN KAMAL CARD BOARD & PAPER MILLS (P) LTD. AND ORS.
|
January 14, 2015 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BAJWA RICE MILL SIRHIND
|
August 10, 2015 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER Vs. VED PARKASH AND OTHERS
|
August 25, 2015 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER Vs. LUXMI TRADING COMPANY AND ANOTHER
|
November 28, 2015 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER Vs. RAVI RICE MILLS AND ORS
|
August 18, 2015 |
|
PUNJAB STATE CIVIL SUPPLY CORPORATION LTD. Vs. UNION OF INDIA AND ORS.
|
April 9, 2015 |
|
PUNJAB STATE CO-OP. SUPPLY & MARKETING FEDERATION LTD. Vs. ARTI RICE & GENERAL MILLS AND ORS.
|
July 28, 2015 |
|
PUNJAB STATE COOPERATIVE & MARKETING FEDERATION LTD Vs. RAMESH KUMAR KOCHHAR
|
May 18, 2015 |
|
PUNJAB STATE COOPERATIVE BANK LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
October 7, 2015 |
|
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD. Vs. COMMISSIONER OF INCOME TAX-II, CHANDIGARH
|
December 14, 2015 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GURMESH LAL
|
February 6, 2015 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
May 21, 2015 |
|
PUNJAB STATE ELECTRICITY BOARD AND ORS. Vs. A.R. TRANSMISSION PRIVATE LIMTED AND ORS.
|
May 27, 2015 |
|
PUNJAB STATE FOREST DEVELOPMENT CORPORATION
LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
GURDASPUR AND OTHERS
|
November 17, 2015 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANOTHER Vs. ELECTRONICS SYSTEM PUNJAB LTD. (IN LIQUIDATION) & ORS.
|
August 7, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. PUNJAB TRANSFORMERS & ELECTRONICS LTD. AND ORS.
|
June 29, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. SKY LAB BUILD TECH CONSTRUCTION (P) LIMITED
|
January 14, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
December 23, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. MAHINDER SINGH AND ANOTHER
|
September 19, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
April 23, 2015 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. MALWA COTTON SPINNING MILLS LIMITED AND ORS.
|
February 24, 2015 |
|
PUNJAB STATE POWER CORPORATION LTD Vs. JAY BEE INDUSTRIES AND OTHERS
|
August 18, 2015 |
|
PUNJAB STATE POWER CORPORATION LTD. Vs. GAURI SHANKAR AND ORS.
|
May 19, 2015 |
|
PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS. Vs. SOHAN SINGH AND ORS.
|
August 11, 2015 |
|
PUNJAB STATE WAREHOUSING CORPN Vs. JASWINDER SINGH
|
February 24, 2015 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. BANSAL RICE & GENERAL MILLS
|
December 7, 2015 |
|
PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH AND OTHERS Vs. GURNAM SINGH
|
November 17, 2015 |
|
PUNJAB STATE WATER SUPPLY AND SEWERAGE BOARD Vs. ER D S BAKSHI
|
May 18, 2015 |
|
PUNJAB TISSUES LIMITED (PTL) Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT OF PUNJAB AND HARYANA
|
September 8, 2015 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. GURMIT SINGH AND OTHERS
|
July 31, 2015 |
|
PUNJAB WAKF BOARD Vs. MEHAR SINGH AND ORS.
|
January 14, 2015 |
|
PUNJAB WAKF BOARD Vs. TARLOCHAN SINGH AND ORS.
|
January 14, 2015 |
|
PUNJAB WAKF BOARD Vs. KAUSHAL KISHORE AND ORS.
|
July 17, 2015 |
|
PUNJAB WAKF BOARD Vs. SANTOKH SINGH
|
January 14, 2015 |
|
PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, U.T. CHANDIGARH AND ORS.
|
October 7, 2015 |
|
PUNJABI COOPERATIVE HOUSE BUILDING SOCIETY Vs. THE COMMISSIONER OF INCOME TAX, CHANDIGARH AND ORS.
|
July 31, 2015 |
|
PUNJABI UNIVERSITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
May 4, 2015 |
|
PUNJABI UNIVERSITY Vs. GOBIND KUMAR
|
May 14, 2015 |
|
PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRAR Vs. GOBIND KUMAR
|
October 14, 2015 |
|
PUNNA Vs. MOHINDER SINGH AND ORS.
|
March 11, 2015 |
|
PURAN CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 4, 2015 |
|
PURAN CHAND KOHLI Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
PURAN RAM AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 9, 2015 |
|
PURAN SINGH Vs. STATE OF HARYANA AND ORS.
|
April 6, 2015 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
PURAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
PURI CONSTRUCTION PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
September 29, 2015 |
|
PURI CONSTRUCTION PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
October 1, 2015 |
|
PURNEETA SETHI Vs. RITU SETHI AND ORS.
|
May 29, 2015 |
|
PURPLE HEALTH CARE PRIVATE LTD Vs. HARI PARSAD SINGLA
|
March 20, 2015 |
|
PURUSHOTAM LAL SAINI Vs. CENTRAL BANK OF INDIA AND ORS.
|
July 7, 2015 |
|
PUSHPA AHUJA Vs. UMARDIN
|
May 12, 2015 |
|
PUSHPA DEVI Vs. STATE OF HARYANA AND ORS.
|
February 26, 2015 |
|
PUSHPA RANI AND ANOTHER Vs. BALBIR SINGH AND OTHERS
|
October 21, 2015 |
|
PUSHPINDER KAUR Vs. THAKUR DASS
|
February 5, 2015 |
|
PUSHPINDER SINGH @ BOBBY Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
PYARE LAL Vs. STATE OF HARYANA
|
March 18, 2015 |
|
QUARK CITY INDIA PVT. LTD. Vs. S. RAKSHIT
|
September 19, 2015 |
|
R B STEELS Vs. BHAKRA BEAS MANAGEMENT BOARD AND ANOTHER
|
September 30, 2015 |
|
R K SHARMA Vs. CENTRAL BANK OF INDIA AND OTHERS
|
July 16, 2015 |
|
R M S ESTATES PRIVATE LTD Vs. SARVRAM INFRASTRUCTURE INDIA PRIVATE LTD
|
January 27, 2015 |
|
R P SINGH Vs. JASWINDER SINGH
|
January 12, 2015 |
|
R S GARG Vs. UNION OF INDIA
|
May 28, 2015 |
|
R S LABOUR AND TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA
|
March 10, 2015 |
|
R V SHANMUGAM Vs. STATE OF PUNJAB & ORS
|
September 30, 2015 |
|
R.D. ANAND Vs. PANJAB UNIVERSITY AND ORS.
|
February 13, 2015 |
|
R.D. NEGI AND ORS. Vs. STATE OF HARYANA
|
August 27, 2015 |
|
R.D. SINGH Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION
|
May 8, 2015 |
|
R.D. TRADERS AND ORS. Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
December 4, 2015 |
|
R.K. MALIK AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
September 18, 2015 |
|
R.K. NIRMAL Vs. UHBVN AND ORS.
|
July 2, 2015 |
|
R.K. SHARMA Vs. THE CENTRAL BANK OF INDIA AND ORS.
|
July 16, 2015 |
|
R.L. ARORA Vs. THE UT OF CHANDIGARH AND ORS.
|
August 17, 2015 |
|
R.P. CHHABRA Vs. SECURITIES & EXCHANGE BOARD OF INDIA AND ORS.
|
February 23, 2015 |
|
R.P. SHARMA Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
|
R.P. SINGH Vs. JASWINDER SINGH
|
January 12, 2015 |
|
R.R. COALS Vs. UNION OF INDIA
|
May 5, 2015 |
|
R.S. LABOUR & TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
October 16, 2015 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
September 22, 2015 |
|
RACHHPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 8, 2015 |
|
RACHIT OHRI Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
December 8, 2015 |
|
RACHIT OHRI Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
November 20, 2015 |
|
RACHNA DEVI Vs. STATE OF PUNJAB AND ORS.
|
March 23, 2015 |
|
RACHPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2015 |
|
RADHA BAI Vs. STATE OF HARYANA
|
January 22, 2015 |
|
RADHA SWAMI POLY FEB. PVT. LTD. Vs. HUDA AND ORS.
|
December 8, 2015 |
|
RADHE SHYAM GARG Vs. STATE OF HARYANA AND ORS.
|
March 23, 2015 |
|
RADHEY MOHAN Vs. U.T., CHANDIGARH
|
July 1, 2015 |
|
RADHEY SHAM Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
RADHEY SHAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2015 |
|
RADHEY SHYAM Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2015 |
|
RADHEY SHYAM Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
July 2, 2015 |
|
RADHEY SHYAM Vs. STATE OF HARYANA AND ANOTHER
|
March 12, 2015 |
|
RADHEY SHYAM GUPTA Vs. ARCHANA & ORS
|
August 4, 2015 |
|
RAGHAV RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
December 18, 2015 |
|
RAGHBIR Vs. SOM NATH AND ORS.
|
July 13, 2015 |
|
RAGHBIR @ BHURA Vs. STATE OF HARYANA
|
January 30, 2015 |
|
RAGHBIR AND ANOTHER Vs. STATE OF HARYANA
|
April 29, 2015 |
|
RAGHBIR CHAND AND OTHERS Vs. PARVEEN RANI SHARMA
|
October 19, 2015 |
|
RAGHBIR SINGH Vs. PARVESH KUMAR
|
March 9, 2015 |
|
RAGHBIR SINGH Vs. GURMEET KAUR
|
March 18, 2015 |
|
RAGHBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 10, 2015 |
|
RAGHBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 26, 2015 |
|
RAGHBIR SINGH AND ORS. Vs. THE PUNJAB & HARYANA HIGH COURT AND ORS.
|
August 28, 2015 |
|
RAGHBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 23, 2015 |
|
RAGHU Vs. STATE OF HARYANA AND ORS.
|
July 20, 2015 |
|
RAGHUBIR CHAND MAHAJAN Vs. INDIAN BANK
|
July 22, 2015 |
|
RAGHUBIR SARAN Vs. DIRECTOR GENERAL CUM COMMISSIONER SEC. EDU. AND ORS.
|
July 30, 2015 |
|
RAGHUBIR SINGH Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD
|
January 12, 2015 |
|
RAGHUBIR SINGH Vs. JAGPAL SINGH AND ORS.
|
January 20, 2015 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
March 23, 2015 |
|
RAGHUBIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
August 21, 2015 |
|
RAGHUNATH Vs. PURAN MAL AND OTHERS
|
September 29, 2015 |
|
RAHEJA DEVELOPERS LIMITED Vs. SOHAN ARORA AND OTHERS
|
July 1, 2015 |
|
RAHEJA DEVELOPERS PVT. LTD. Vs. NAVEEN KANWAR
|
October 16, 2015 |
|
RAHI CARE PVT. LTD. Vs. ESIC MODEL HOSPITAL AND ORS.
|
December 9, 2015 |
|
RAHUL Vs. STATE OF HARYANA
|
July 3, 2015 |
|
RAHUL AND ORS. Vs. STATE OF HARYANA
|
October 28, 2015 |
|
RAHUL LABROO Vs. PRIYA
|
March 24, 2015 |
|
RAHUL SONI Vs. NEERU SONI
|
March 17, 2015 |
|
RAI SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 21, 2015 |
|
RAJ Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
RAJ BAHADUR Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
January 28, 2015 |
|
RAJ BALA Vs. BARJESH PURI
|
February 27, 2015 |
|
RAJ BALA Vs. DARIYA SINGH AND ORS.
|
September 30, 2015 |
|
RAJ BALA Vs. PARDEEP AND ANOTHER
|
August 21, 2015 |
|
RAJ BALA Vs. STATE OF HARYANA
|
March 26, 2015 |
|
RAJ BALA Vs. STATE OF HARYANA
|
November 6, 2015 |
|
RAJ BALA PARWANA Vs. STATE OF PUNJAB AND ORS.
|
October 6, 2015 |
|
RAJ BHAGAT FOOD PVT. LTD. Vs. AUTHORIZED OFFICER/CHIEF MANAGER, STATE BANK OF INDIA AND ORS.
|
April 1, 2015 |
|
RAJ DULARI Vs. UNION OF INDIA AND ORS.
|
January 9, 2015 |
|
RAJ KALI AND ORS. Vs. NIRDOSH SHARMA AND ORS.
|
November 2, 2015 |
|
RAJ KARAN SINGH ALIAS RAJAN Vs. STATE OF PUNJAB
|
June 29, 2015 |
|
RAJ KAUR AND ORS. Vs. GURNAM SINGH AND ORS.
|
September 1, 2015 |
|
RAJ KHAN Vs. STATE OF PUNJAB
|
November 20, 2015 |
|
RAJ KRISHAN AND ORS. Vs. RANDHIR SINGH AND ORS.
|
February 26, 2015 |
|
RAJ KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
July 28, 2015 |
|
RAJ KUMAR Vs. RAKHI
|
November 28, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
December 7, 2015 |
|
RAJ KUMAR Vs. SAHRUM AND ANOTHER
|
October 21, 2015 |
|
RAJ KUMAR Vs. PRESIDING OFFICER AND ORS.
|
September 29, 2015 |
|
RAJ KUMAR Vs. ROHIT AND ORS.
|
September 8, 2015 |
|
RAJ KUMAR Vs. SUSHIL KUMAR AND ANOTHER
|
December 17, 2015 |
|
RAJ KUMAR Vs. PRITAM SINGH AND OTHERS
|
May 15, 2015 |
|
RAJ KUMAR Vs. GURDWARA SANGATPURA
|
October 21, 2015 |
|
RAJ KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
October 6, 2015 |
|
RAJ KUMAR Vs. CHARAN DASS AND ORS.
|
March 12, 2015 |
|
RAJ KUMAR Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2015 |
|
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 24, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 1, 2015 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
August 5, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
September 9, 2015 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
September 10, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND ORS.
|
August 31, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 25, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 14, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
August 17, 2015 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 11, 2015 |
|
RAJ KUMAR Vs. UNION TERRITORY, CHANDIGARH
|
February 4, 2015 |
|
RAJ KUMAR @ RAJA Vs. STATE OF PUNJAB
|
April 30, 2015 |
|
RAJ KUMAR @ RAJU Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
RAJ KUMAR @ RAJU Vs. STATE OF HARYANA
|
September 2, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 13, 2015 |
|
RAJ KUMAR AND ORS. Vs. RAMESH CHAND AND ORS.
|
April 9, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB
|
September 1, 2015 |
|
RAJ KUMAR AND ORS. Vs. AMI CHAND AND ORS.
|
July 1, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 23, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF HARYANA
|
August 5, 2015 |
|
RAJ KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2015 |
|
RAJ KUMAR AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE TIBBA TAPPRIAN
|
December 11, 2015 |
|
RAJ KUMAR ARORA Vs. RAMESH KUMAR ARORA
|
January 30, 2015 |
|
RAJ KUMAR LUTHRA Vs. STATE OF PUNJAB`
|
May 15, 2015 |
|
RAJ KUMAR TEWATIA Vs. COMMISSIONER OF INCOME TAX
|
September 1, 2015 |
|
RAJ KUMAR VATSA Vs. TASBIR AND ORS.
|
August 5, 2015 |
|
RAJ KUMARI Vs. BIR INDER SINGH
|
May 14, 2015 |
|
RAJ KUMARI JAWA Vs. PARMOD KUMAR
|
April 9, 2015 |
|
RAJ MANI Vs. INDUSTRIAL TRIBUNAL AMRITSAR
|
March 2, 2015 |
|
RAJ PAL MALIK Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
|
February 26, 2015 |
|
RAJ PAL SINGH Vs. AMRITPAL KAUR AND OTHERS
|
August 3, 2015 |
|
RAJ RANI Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2015 |
|
RAJ RANI Vs. HANUMAN JI MANDIR
|
April 8, 2015 |
|
RAJ RANI Vs. SHANKER PRASHAD
|
May 7, 2015 |
|
RAJ RANI Vs. MUNICIPAL COMMITTEE, KAITHAL
|
January 15, 2015 |
|
RAJ RANI Vs. PREM LATA
|
February 24, 2015 |
|
RAJ RANI Vs. VINAY GUPTA
|
October 7, 2015 |
|
RAJ SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 19, 2015 |
|
RAJ SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 8, 2015 |
|
RAJ SINGH AND OTHERS Vs. MUKHTIAR SINGH
|
February 6, 2015 |
|
RAJA NARINDERJIT SINGH Vs. PAMELA SAHI
|
April 8, 2015 |
|
RAJA RAM AND ORS. Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
RAJA RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 29, 2015 |
|
RAJA RAM AND SONS Vs. UNION OF INDIA
|
November 2, 2015 |
|
RAJA RAM CORN PRODUCTS PUNJAB PVT. LTD. Vs. SUNCITY PROJECTS PVT. LTD.
|
May 29, 2015 |
|
RAJA RAM CORN PRODUCTS, PUNJAB PVT LTD Vs. SUNCITY PROJECTS PVT LTD AND OTHERS
|
August 5, 2015 |
|
RAJAN Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
RAJAN ARORA Vs. SHAM SUNDER TANDON AND ORS.
|
January 13, 2015 |
|
RAJAN KUMAR Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2015 |
|
RAJAN SINGHAL Vs. STATE OF U.T. AND ORS.
|
August 26, 2015 |
|
RAJASTHAN ASSOCIATION (REGD ), FARIDABAD Vs. STATE OF HARYANA
|
May 18, 2015 |
|
RAJAT Vs. STATE OF HARYANA AND ANR
|
August 10, 2015 |
|
RAJAT JAIN AND ORS. Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
September 22, 2015 |
|
RAJBEER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 18, 2015 |
|
RAJBIR Vs. DARSHAN SINGH AND OTHERS
|
July 17, 2015 |
|
RAJBIR Vs. NORANG
|
May 6, 2015 |
|
RAJBIR Vs. STATE OF HARYANA AND ORS.
|
August 24, 2015 |
|
RAJBIR Vs. SUSHILA AND ORS.
|
December 9, 2015 |
|
RAJBIR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
September 28, 2015 |
|
RAJBIR ALIAS RAJA Vs. STATE OF HARYANA
|
April 22, 2015 |
|
RAJBIR SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2015 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
December 22, 2015 |
|
RAJBIR SINGH Vs. MECH-CHEM CONSULTANTS PVT LTD
|
July 8, 2015 |
|
RAJBIR SINGH AND ORS. Vs. TEJINDER SINGH AND ORS.
|
February 11, 2015 |
|
RAJDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2015 |
|
RAJDEEP SINGH @ RAJU Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
RAJDEEP SINGH DHESI Vs. ENDER JEET KAUR DHESI
|
May 13, 2015 |
|
RAJEEV KAUSHAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
August 26, 2015 |
|
RAJEEV KHARBANDA Vs. UNION OF INDIA & OTHERS
|
September 11, 2015 |
|
RAJEEV KUMAR AND ORS Vs. RAKESH KUMAR AND ORS
|
December 4, 2015 |
|
RAJENDER Vs. STATE OF HARYANA
|
April 28, 2015 |
|
RAJENDER @ INDER SINGH Vs. STATE OF HARYANA
|
May 29, 2015 |
|
RAJENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2015 |
|
RAJENDER GIRWAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR
|
February 27, 2015 |
|
RAJENDER KUMAR & ANOTHER Vs. ISHWAR DEVI & OTHERS
|
December 23, 2015 |
|
RAJENDER KUMAR AND ANOTHER Vs. KUSUM @ KAMLA AND OTHERS
|
July 15, 2015 |
|
RAJENDER NATH BERRY @ VAIRI Vs. STATE OF HARYANA
|
July 3, 2015 |
|
RAJENDER SINGH Vs. GRAM PANCHAYAT VILLAGE BHOGIPUR AND ORS.
|
January 27, 2015 |
|
RAJENDER SINGH Vs. UNION OF INDIA AND ORS.
|
May 29, 2015 |
|
RAJENDER SINGH @ RAJU Vs. JAI PARKASH
|
March 12, 2015 |
|
RAJESH Vs. STATE OF HARYANA
|
April 10, 2015 |
|
RAJESH Vs. STATE OF HARYANA AND ORS.
|
October 13, 2015 |
|
RAJESH Vs. INDRAWATI AND OTHERS
|
October 14, 2015 |
|
RAJESH @ KRISHAN Vs. RAM NIWAS
|
January 20, 2015 |
|
RAJESH @ PAPPU YADAV Vs. STATE OF PUNJAB
|
December 21, 2015 |
|
RAJESH AHUJA AND ORS. Vs. LATA AHUJA AND ORS.
|
April 21, 2015 |
|
RAJESH ALIAS JOKAR Vs. STATE OF HARYANA
|
February 27, 2015 |
|
RAJESH AND ORS. Vs. TARSEM LAL AND ORS.
|
August 17, 2015 |
|
RAJESH AND ORS. Vs. STATE OF HARYANA
|
April 23, 2015 |
|
RAJESH BHALLA Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
RAJESH BHARTI AND ANOTHER Vs. BIMLA DEVI
|
August 28, 2015 |
|
RAJESH CHOPRA Vs. STATE BANK OF INDIA AND ORS.
|
August 21, 2015 |
|
RAJESH DHANDA Vs. DIRECTORATE OF REVENUE INTELLIGENCE AND ORS.
|
May 29, 2015 |
|
RAJESH KUMAR Vs. KAMALJIT KAUR AND ORS.
|
November 3, 2015 |
|
RAJESH KUMAR Vs. CHUNI LAL
|
April 23, 2015 |
|
RAJESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 1, 2015 |
|
RAJESH KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD & ANOTHER
|
July 22, 2015 |
|
RAJESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISSAR AND OTHERS
|
August 25, 2015 |
|
RAJESH KUMAR Vs. SATYAPAL SINGH AND ORS.
|
September 3, 2015 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
August 24, 2015 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
February 20, 2015 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
April 27, 2015 |
|
RAJESH KUMAR & ANR. Vs. GURMEET SINGH & ANR.
|
December 7, 2015 |
|
RAJESH KUMAR @ RAJU Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
RAJESH KUMAR AND ORS. Vs. KEWAL KRISHAN
|
May 12, 2015 |
|
RAJESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 28, 2015 |
|
RAJESH LOOMBA & OTHERS Vs. ESTATE OFFICER CUM- DEPUTY COMMISSIONER, AMBALA & ANOTHER
|
December 9, 2015 |
|
RAJESH NARANG Vs. PARAMJIT SINGH
|
May 7, 2015 |
|
RAJESH SAIGAL Vs. STATE OF HARYANA AND ORS.
|
February 21, 2015 |
|
RAJESHWAR VERMA Vs. MAHARSHI DAYANAND UNIVERSITY AND ORS.
|
October 21, 2015 |
|
RAJI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 2015 |
|
RAJINDER Vs. STATE OF HARYANA
|
May 1, 2015 |
|
RAJINDER AND ORS. Vs. STATE OF HARYANA
|
April 29, 2015 |
|
RAJINDER GARG AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2015 |
|
RAJINDER GAUTAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
January 8, 2015 |
|
RAJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 18, 2015 |
|
RAJINDER KAUR AND ANOTHER Vs. SHAKUNTLA DEVI
|
October 8, 2015 |
|
RAJINDER KAUR AND ANR Vs. SHAMSHER SINGH & ORS
|
August 20, 2015 |
|
RAJINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 8, 2015 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
|
October 28, 2015 |
|
RAJINDER KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD ORS.
|
September 18, 2015 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
RAJINDER KUMAR Vs. SATYA WATI ALIAS SATYA AND OTHERS
|
July 6, 2015 |
|
RAJINDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT &
ANOTHER
|
May 14, 2015 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
September 3, 2015 |
|
RAJINDER KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2015 |
|
RAJINDER KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 19, 2015 |
|
RAJINDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 15, 2015 |
|
RAJINDER KUMAR MANGLA Vs. RAJINDER KUMAR GUPTA
|
March 19, 2015 |
|
RAJINDER KUMAR NIRMAL AND ORS. Vs. JOGINDER SINGH AND ORS.
|
May 21, 2015 |
|
RAJINDER PAL Vs. RANJANA RANI
|
January 14, 2015 |
|
RAJINDER PAL SINGH Vs. PIRTHI SINGH AND ANOTHER
|
August 5, 2015 |
|
RAJINDER PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANR
|
October 6, 2015 |
|
RAJINDER SINGH Vs. UCO BANK AND ORS.
|
February 23, 2015 |
|
RAJINDER SINGH Vs. HARJIT SINGH
|
April 30, 2015 |
|
RAJINDER SINGH Vs. RAHUL SACHDEVA AND ORS.
|
March 19, 2015 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
April 27, 2015 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2015 |
|
RAJINDER SINGH Vs. PRESIDING OFFICER AND ANOTHER
|
September 15, 2015 |
|
RAJINDER SINGH Vs. GURMEL SINGH
|
September 30, 2015 |
|
RAJINDER SINGH Vs. MANDEEP KAUR
|
January 7, 2015 |
|
RAJINDER SINGH Vs. KAMALJIT KAUR
|
February 4, 2015 |
|
RAJINDER SINGH Vs. HARI KRISHAN KAKKAR
|
May 26, 2015 |
|
RAJINDER SINGH Vs. BALBIR SINGH AND ORS.
|
January 30, 2015 |
|
RAJINDER SINGH Vs. VISHAL DINGRA
|
May 7, 2015 |
|
RAJINDER SINGH Vs. MOHAN SINGH AND ORS.
|
September 3, 2015 |
|
RAJINDER SINGH @ HARJINDER SINGH AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
|
September 16, 2015 |
|
RAJINDER SINGH AND ORS. Vs. ADDITIONAL DIRECTOR PANCHAYATS-CUM-COMMISSIONER, PUNJAB, CHANDIGARH AND ORS.
|
April 22, 2015 |
|
RAJINDER SINGH AND ORS. Vs. JOINT SECRETARY REHABILITATION, HARYANA AND ORS.
|
January 27, 2015 |
|
RAJINDER SINGH AND ORS. Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE
|
July 30, 2015 |
|
RAJINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 23, 2015 |
|
RAJINDER SINGH BENIPAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 23, 2015 |
|
RAJINDER SINGH CHADHA Vs. UNION TERRITORY
|
August 18, 2015 |
|
RAJINDER SINGLA Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
RAJINDER VIRK Vs. THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LIMITED AND ANOTHER
|
September 18, 2015 |
|
RAJINDERWANT KAUR Vs. UNION OF INDIA
|
February 12, 2015 |
|
RAJIV Vs. GURJOT SINGH WALIA & ORS.
|
March 25, 2015 |
|
RAJIV AGGARWAL Vs. STATE OF PUNJAB AND ORS.
|
December 1, 2015 |
|
RAJIV GARG Vs. NIRMAL KANT BANSAL AND ORS.
|
February 4, 2015 |
|
RAJIV GROVER Vs. UMESH KUMAR GOSWAMI
|
February 6, 2015 |
|
RAJIV GUPTA Vs. SUJATA GUPTA AND ORS.
|
October 29, 2015 |
|
RAJIV KUMAR Vs. STATE OF HARYANA AND ORS.
|
August 18, 2015 |
|
RAJIV KUMAR Vs. RAKESH KUMAR AND ORS.
|
July 28, 2015 |
|
RAJIV KUMAR Vs. STATE OF HARYANA AND ORS.
|
March 27, 2015 |
|
RAJIV KUMAR AND ORS. Vs. RAKESH KUMAR AND ORS.
|
August 13, 2015 |
|
RAJIV KUMAR GUPTA Vs. SUSHAM SINGLA AND OTHERS
|
November 20, 2015 |
|
RAJIV MEHTA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2015 |
|
RAJIV MOTOR STORE Vs. RUP LAL AND ORS.
|
March 18, 2015 |
|
RAJIV SEHGAL Vs. UMA KAKKAR
|
December 22, 2015 |
|
RAJIV SEHGAL AND ORS. Vs. KISHORI LAL AND ORS.
|
March 9, 2015 |
|
RAJIV SOOD Vs. STATE OF PUNJAB
|
August 25, 2015 |
|
RAJMAL HONDA Vs. SAMUNDER SINGH RATHI AND ORS.
|
April 28, 2015 |
|
RAJNEESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
March 12, 2015 |
|
RAJNEESH KUMAR GARG AND ORS. Vs. INDERJIT GARG AND ORS.
|
August 12, 2015 |
|
RAJNI Vs. SANDEEP
|
February 13, 2015 |
|
RAJNI BALA Vs. UNION OF INDIA
|
December 10, 2015 |
|
RAJNI KHOSLA Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
RAJNI MALIK Vs. STATE OF HARYANA AND ORS.
|
January 7, 2015 |
|
RAJNI SHARMA Vs. STATE OF HARYANA
|
March 30, 2015 |
|
RAJNISH ACHINT @ RAJNEESH ACHINT Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
RAJNISH KUMAR @ PAPPI Vs. NARESH KUMARI AND OTHERS
|
November 30, 2015 |
|
RAJNISH SINGH Vs. A & A CHEMICALS AND GLUE WORKS (PVT. LTD.) AND ORS.
|
November 4, 2015 |
|
RAJOOL GOYAL Vs. STATE OF PUNJAB AND ORS.
|
July 30, 2015 |
|
RAJPAL Vs. STATE OF PUNJAB AND ORS.
|
July 21, 2015 |
|
RAJPAL Vs. SUBHASH AND ORS.
|
July 20, 2015 |
|
RAJPAL Vs. STATE OF HARYANA
|
December 10, 2015 |
|
RAJPAL Vs. STATE OF HARYANA
|
April 20, 2015 |
|
RAJPAL Vs. STATE OF HARYANA
|
September 9, 2015 |
|
RAJPAL ALIAS BABLI Vs. STATE OF HARYANA
|
April 22, 2015 |
|
RAJPAL SINGH @ RAJU Vs. JOGINDER SINGH AND ANR
|
July 20, 2015 |
|
RAJPAL YADAV AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 1, 2015 |
|
RAJPATI AND ORS. Vs. STATE OF HARYANA
|
September 29, 2015 |
|
RAJU Vs. STATE OF HARYANA AND ORS.
|
September 24, 2015 |
|
RAJU Vs. KAMLESH
|
May 4, 2015 |
|
RAJU Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2015 |
|
RAJU ALIAS GURJEET SINGH AND ANOTHER Vs. SARABJEET KAUR AND OTHERS
|
August 25, 2015 |
|
RAJU; AVTAR SINGH @ LUCKY Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
RAJVAKIL SINGH Vs. U.T. CHANDIGARH ADMN. AND ORS.
|
July 20, 2015 |
|
RAJVEER KAUR Vs. GURDEEP SINGH AND ANOTHER
|
August 18, 2015 |
|
RAJVEER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 11, 2015 |
|
RAJWANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 9, 2015 |
|
RAJWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2015 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
August 11, 2015 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
October 8, 2015 |
|
RAJWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
RAJWINDER SINGH SEKHON Vs. SHIVANI SEKHON
|
January 13, 2015 |
|
RAKESH Vs. STATE OF HARYANA AND ORS.
|
March 11, 2015 |
|
RAKESH Vs. STATE OF HARYANA
|
May 8, 2015 |
|
RAKESH AND ORS. Vs. DHARAMPAL AND ORS.
|
April 8, 2015 |
|
RAKESH AND ORS. Vs. STATE OF HARYANA
|
April 27, 2015 |
|
RAKESH C. JAIN AND ORS. Vs. C.B.I. AND ORS.
|
July 24, 2015 |
|
RAKESH CHAND GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 29, 2015 |
|
RAKESH CHANDER GOEL Vs. ATUL KUMAR
|
March 20, 2015 |
|
RAKESH CHAUDHARY Vs. UNION OF INDIA AND ORS.
|
July 28, 2015 |
|
RAKESH GOEL Vs. MANISH GOEL
|
April 1, 2015 |
|
RAKESH KANDA Vs. ALLAHABAD BANK AND ORS.
|
August 6, 2015 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 5, 2015 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
July 24, 2015 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
February 10, 2015 |
|
RAKESH KUMAR Vs. STATE (UNION TERRITORY, CHANDIGARH)
|
May 11, 2015 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
November 4, 2015 |
|
RAKESH KUMAR Vs. R K KHANNA
|
January 29, 2015 |
|
RAKESH KUMAR Vs. JOGINDER SINGH
|
May 6, 2015 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
September 1, 2015 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2015 |
|
RAKESH KUMAR Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
September 21, 2015 |
|
RAKESH KUMAR ALIAS KANA Vs. STATE OF HARYANA
|
April 1, 2015 |
|
RAKESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2015 |
|
RAKESH KUMAR AND ANOTHER Vs. ASHOK KUMAR GUPTA
|
November 26, 2015 |
|
RAKESH KUMAR AND ORS. Vs. THE STATE OF HARYANA
|
August 19, 2015 |
|
RAKESH KUMAR BHUTANI Vs. STATE OF HARYANA
|
May 18, 2015 |
|
RAKESH KUMAR GUPTA Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
RAKESH KUMAR GUPTA Vs. UHBVNL AND ORS.
|
September 18, 2015 |
|
RAKESH KUMAR GUPTA AND ORS. Vs. VIPIN KUMAR CHHABRA AND ORS.
|
April 29, 2015 |
|
RAKESH KUMAR HANS Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
RAKESH KUMAR JASWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2015 |
|
RAKESH PAL SINGH Vs. GURNAM SINGH AND ORS.
|
March 26, 2015 |
|
RAKESH RADHESHYAM JHUNJHUWALA Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
RAKESH SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2015 |
|
RAKESH SHARMA AND ORS. Vs. HARMESH SINGH
|
February 11, 2015 |
|
RAKHI AGENCIES LTD Vs. STATE OF HARYANA
|
May 25, 2015 |
|
RAM AVADH AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
April 30, 2015 |
|
RAM AVTAR Vs. STATE OF HARYANA
|
September 9, 2015 |
|
RAM BABU Vs. HOSHIAR SINGH AND OTHERS
|
July 7, 2015 |
|
RAM BHAJ Vs. COMMISSIONER AND ORS.
|
April 10, 2015 |
|
RAM BHATERI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
April 7, 2015 |
|
RAM BILAS Vs. STATE OF HARYANA
|
August 26, 2015 |
|
RAM CHAND Vs. STATE OF HARYANA
|
March 26, 2015 |
|
RAM CHANDER Vs. BATHINDA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED
|
May 15, 2015 |
|
RAM CHANDER Vs. ASRUDDIN
|
May 21, 2015 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
January 14, 2015 |
|
RAM CHANDER Vs. MAHESH KUMAR AND ANOTHER
|
September 1, 2015 |
|
RAM CHANDER Vs. LAKHI RAM AND OTHERS
|
September 22, 2015 |
|
RAM CHANDER Vs. NATHI RAM AND ORS.
|
February 23, 2015 |
|
RAM CHANDER Vs. STATE OF HARYANA AND ORS.
|
September 7, 2015 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
January 27, 2015 |
|
RAM CHANDER Vs. COMMISSIONER, ROHTAK DIVISION AND ORS.
|
September 17, 2015 |
|
RAM CHANDER Vs. STATE OF HARYANA AND ORS.
|
July 9, 2015 |
|
RAM CHANDER AND ANOTHER Vs. SUBHASH AND OTHERS
|
July 16, 2015 |
|
RAM CHARAN SHARMA Vs. SUBHASH AND ORS.
|
September 3, 2015 |
|
RAM DEV SHARMA Vs. STATE OF PUNJAB
|
January 30, 2015 |
|
RAM DEV SINGH Vs. JIT SINGH AND ANOTHER
|
July 28, 2015 |
|
RAM DHAM COLONY WELFARE ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2015 |
|
RAM DHAN Vs. JAI KUMAR @ MONU
|
February 5, 2015 |
|
RAM DHARI Vs. KARTAR SINGH AND ANOTHER
|
March 19, 2015 |
|
RAM DIA Vs. INDERJIT SINGH @ INDER SINGH AHLUWALIA AND ORS
|
July 15, 2015 |
|
RAM DIWAN AND OTHERS Vs. GOBIND PRASAD AND OTHERS
|
November 26, 2015 |
|
RAM DULARA Vs. TARSEM LAL
|
August 19, 2015 |
|
RAM DULARI Vs. INDUSTRIAL TRIBUNAL AND ORS.
|
March 17, 2015 |
|
RAM DUTT Vs. STATE OF HARYANA
|
March 17, 2015 |
|
RAM GENERAL INSURANCE CO LTD Vs. KRISHAN KUMAR
|
March 3, 2015 |
|
RAM GENERAL INSURANCE CO LTD Vs. URMILA AND OTHERS
|
October 7, 2015 |
|
RAM GENERAL INSURANCE CO LTD Vs. MAZIDAN AND OTHERS
|
October 14, 2015 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. JASWINDER KAUR
|
May 19, 2015 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. DHARAM SINGH AND OTHERS
|
July 7, 2015 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. KOMAL AND OTHERS
|
July 7, 2015 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. DEEN MOHAMMAD AND OTHERS
|
November 5, 2015 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. KISTURI @ KASTURI DEVI AND OTHERS
|
September 14, 2015 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. SOMA RANI
|
May 8, 2015 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. SAROJ
|
May 20, 2015 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
May 28, 2015 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
July 8, 2015 |
|
RAM JASS YADAV Vs. STATE OF HARYANA AND OTHERS
|
December 23, 2015 |
|
RAM JATAN Vs. STATE OF HARYANA
|
August 28, 2015 |
|
RAM JI DASS Vs. STATE OF PUNJAB
|
May 12, 2015 |
|
RAM KANWAR Vs. COMMISSIONER OF INCOME TAX, GURGAON
|
July 9, 2015 |
|
RAM KANWAR AND ORS. Vs. BALBIR AND ORS.
|
July 13, 2015 |
|
RAM KARAN Vs. VEDA AND OTHERS
|
May 25, 2015 |
|
RAM KARAN Vs. STATE OF U T CHANDIGARH
|
December 9, 2015 |
|
RAM KARAN Vs. STATE OF HARYANA
|
November 17, 2015 |
|
RAM KARAN Vs. BACHNA RAM AND OTHERS
|
July 27, 2015 |
|
RAM KARAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 19, 2015 |
|
RAM KARAN AND ORS. Vs. STATE OF HARYANA
|
September 29, 2015 |
|
RAM KARAN GARG Vs. RAJ RANI
|
February 11, 2015 |
|
RAM KARAN KHICHAR Vs. MANGAL DEEP COOPERATIVE HOUSE BUILDING SOCIETY LTD. HISAR & OTHERS
|
November 27, 2015 |
|
RAM KAUR Vs. SANDEEP AND ORS.
|
March 3, 2015 |
|
RAM KHILAWAN Vs. STATE OF HARYANA AND ORS.
|
October 1, 2015 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
RAM KISHAN Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
|
RAM KISHAN Vs. STATE OF PUNJAB AND ORS.
|
May 11, 2015 |
|
RAM KISHAN Vs. PATIYA RAM AND ORS.
|
February 18, 2015 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
November 18, 2015 |
|
RAM KISHAN Vs. BISHAN DASS
|
August 13, 2015 |
|
RAM KISHAN AND ANOTHER Vs. BIJEDER MANN @ VIJENDER MANN AND OTHERS
|
September 10, 2015 |
|
RAM KISHAN AND ORS. Vs. HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA AND ORS.
|
February 6, 2015 |
|
RAM KISHAN AND ORS. Vs. HEM RAJ
|
November 16, 2015 |
|
RAM KISHAN AND OTHERS Vs. GUGAN RAM AND ANOTHER
|
September 18, 2015 |
|
RAM KISHAN DASS AND ORS. Vs. PARVEEN GULATI AND ORS.
|
January 14, 2015 |
|
RAM KISHAN FAUJI Vs. STATE OF HARYANA AND ORS.
|
February 27, 2015 |
|
RAM KUMAR Vs. MUKESH KUMAR
|
February 6, 2015 |
|
RAM KUMAR Vs. OM PARKASH
|
March 10, 2015 |
|
RAM KUMAR Vs. DERA BASAU PURI
|
March 19, 2015 |
|
RAM KUMAR Vs. MANOJ PARSAD AND OTHERS
|
May 11, 2015 |
|
RAM KUMAR Vs. NEW INDIA ASSURANCE CO LTD
|
April 23, 2015 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
January 13, 2015 |
|
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2015 |
|
RAM KUMAR Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
July 23, 2015 |
|
RAM KUMAR Vs. BALJIT SINGH
|
March 13, 2015 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 23, 2015 |
|
RAM KUMAR Vs. UNION TERRITORY ADMINISTRATION
|
February 19, 2015 |
|
RAM KUMAR Vs. NARESH KUMAR
|
March 3, 2015 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
August 18, 2015 |
|
RAM KUMAR AND ORS. Vs. KELO DEVI AND ORS.
|
August 17, 2015 |
|
RAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2015 |
|
RAM KUMAR KALYAN Vs. RENUKA
|
February 4, 2015 |
|
RAM KUMAR KALYAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 21, 2015 |
|
RAM LAL Vs. STATE OF U T, CHANDIGARH
|
April 24, 2015 |
|
RAM LAL Vs. STATE OF PUNJAB
|
July 17, 2015 |
|
RAM LAL Vs. NARAYAN DASS AND ORS.
|
August 31, 2015 |
|
RAM LAL BHATEJA SON OF LATE DAULT BAI BHATEJA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
December 8, 2015 |
|
RAM LAL KALRA Vs. COMMISSIONER AND SECRETARY
|
July 9, 2015 |
|
RAM LUBHAYA Vs. SANJEEV KUMAR @ SANJU AND
|
August 5, 2015 |
|
RAM LUBHAYA Vs. SUKHDEV CHAND
|
May 25, 2015 |
|
RAM LUBHAYA @ DHAN RAJ Vs. SITA RAM
|
November 16, 2015 |
|
RAM MEHAR Vs. STATE OF HARYANA AND ORS.
|
April 20, 2015 |
|
RAM MEHAR AND ORS. Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.
|
July 9, 2015 |
|
RAM MURTI Vs. STATE OF HARYANA
|
February 25, 2015 |
|
RAM MURTI Vs. LACHHMAN SINGH AND OTHERS
|
August 21, 2015 |
|
RAM NAND Vs. CHAND PARKASH
|
July 1, 2015 |
|
RAM NARESH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
September 14, 2015 |
|
RAM NIWAS Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
January 19, 2015 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
April 1, 2015 |
|
RAM NIWAS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
|
March 20, 2015 |
|
RAM NIWAS Vs. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA AND OTHERS
|
November 2, 2015 |
|
RAM NIWAS Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 2015 |
|
RAM NIWAS Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA
|
July 1, 2015 |
|
RAM PAL Vs. STATE OF HARYANA AND OTHERS
|
July 10, 2015 |
|
RAM PAL Vs. PARAMJIT KAUR AND ORS.
|
April 22, 2015 |
|
RAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2015 |
|
RAM PAL SHARMA Vs. UTTAM KAUR AND ORS.
|
February 13, 2015 |
|
RAM PARKASH Vs. STATE OF HARYANA AND ORS.
|
May 13, 2015 |
|
RAM PARKASH Vs. PRESIDING OFFICER AND ORS.
|
September 14, 2015 |
|
RAM PARSAD AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 5, 2015 |
|
RAM PARTAP Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
RAM PHAL Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
RAM PHAL Vs. STATE OF HARYANA
|
January 20, 2015 |
|
RAM PHAL Vs. RAJBIR
|
August 20, 2015 |
|
RAM PHAL Vs. DHARAM SINGH
|
April 7, 2015 |
|
RAM PHAL SINGH Vs. STATE OF HARYANA
|
March 9, 2015 |
|
RAM PIARA AND ANOTHER Vs. STATE OF PUNJAB
|
September 1, 2015 |
|
RAM PIARA AND ORS. Vs. THE FINANCIAL COMMISSIONER REVENUE, GOVT. OF PUNJAB AND ORS.
|
September 9, 2015 |
|
RAM PIYARI AND ORS. Vs. CTU AND ORS.
|
April 6, 2015 |
|
RAM PRASAD SINGH Vs. UNION OF INDIA AND ORS.
|
October 29, 2015 |
|
RAM RATI DEVI Vs. NOOR MOHAMAD
|
May 25, 2015 |
|
RAM SARAN Vs. BALKISHAN
|
June 4, 2015 |
|
RAM SARUP Vs. STATE OF HARYANA AND ORS.
|
March 25, 2015 |
|
RAM SARUP Vs. THE STATE OF HARYANA AND ORS.
|
February 9, 2015 |
|
RAM SARUP BENIWAL Vs. THE HISSAR DISTRICT, CENTRAL COOPERATIVE BANK LIMITED
|
January 14, 2015 |
|
RAM SHARAN Vs. KANCHAN MANJU
|
January 30, 2015 |
|
RAM SINGH Vs. NAWAL SINGH
|
May 12, 2015 |
|
RAM SINGH Vs. COLLECTOR, FARIDABAD
|
May 25, 2015 |
|
RAM SINGH Vs. RAM NIWAS
|
May 20, 2015 |
|
RAM SINGH Vs. BALDEV SINGH
|
February 19, 2015 |
|
RAM SINGH Vs. SHASHI PARKASH PURI
|
April 21, 2015 |
|
RAM SINGH Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA & OTHERS
|
September 11, 2015 |
|
RAM SINGH Vs. JAI BHARAT MARUTI LIMITED AND ORS.
|
September 28, 2015 |
|
RAM SINGH Vs. PUNJAB NATIONAL BANK
|
March 30, 2015 |
|
RAM SINGH (SINCE DECEASED REPRESENTED BY LRS) AND ANOTHER Vs. COLLECTOR, FARIDABAD AND OTHERS
|
May 25, 2015 |
|
RAM SINGH AND ORS. Vs. RADHEY SHYAM
|
May 5, 2015 |
|
RAM SINGH AND ORS. Vs. GURDEEP SINGH AND ORS.
|
May 29, 2015 |
|
RAM SINGH AND ORS. Vs. GURDEEP SINGH AND ORS.
|
August 12, 2015 |
|
RAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 30, 2015 |
|
RAM SINGH AND OTHERS Vs. SHASHI PARKASH PURI AND OTHERS
|
September 16, 2015 |
|
RAM SINGH DHALL Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
RAMA BANSAL AND OTHERS Vs. NIRMAL JAIN AND OTHERS
|
July 14, 2015 |
|
RAMA KRISHANA DYEING AND PRINTING WORKS Vs. SATYA PAL KHANNA AND OTHERS
|
September 1, 2015 |
|
RAMA NAND & ORS. Vs. SUBHASH & ANR.
|
November 20, 2015 |
|
RAMA SHANKAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 27, 2015 |
|
RAMAN ARORA Vs. KAMLESH MEHRA
|
August 10, 2015 |
|
RAMAN BAWA Vs. AMIT JAIN
|
December 10, 2015 |
|
RAMAN GARG Vs. STATE COUNCIL FOR EDUCATION & RESEARCH TRAINING, PUNJAB
|
May 28, 2015 |
|
RAMAN GARG AND ORS. Vs. STATE COUNCIL FOR EDUCATION AND RESEARCH TRAINING PUNJAB
|
December 3, 2015 |
|
RAMAN KHANGHURA Vs. THE BOARD OF DIRECTORS, PUNJAB AND SIND BANK AND ORS.
|
April 20, 2015 |
|
RAMAN KUMAR NANDA Vs. KANWAL NAIN
|
February 20, 2015 |
|
RAMAN SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2015 |
|
RAMAN UPPAL Vs. STATE OF PUNJAB
|
December 28, 2015 |
|
RAMANDEEP & COMPANY Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
RAMANDEEP KAUR Vs. SATNAM SINGH
|
April 28, 2015 |
|
RAMANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2015 |
|
RAMANDEEP KAUR Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
RAMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 2015 |
|
RAMANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 23, 2015 |
|
RAMANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
RAMBIR Vs. CHAMAN SINGH
|
February 12, 2015 |
|
RAMBIR AND ANOTHER Vs. MANOJ KUMAR AND OTHERS
|
July 27, 2015 |
|
RAMBIR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 8, 2015 |
|
RAMBIR SINGH Vs. DALJIT SINGH AND OTHERS
|
July 13, 2015 |
|
RAMBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 24, 2015 |
|
RAMDEVA AND OTHERS Vs. THE COMMISSIONER, GURGAON AND OTHERS
|
July 6, 2015 |
|
RAMESH Vs. STATE OF HARYANA
|
January 29, 2015 |
|
RAMESH Vs. STATE OF HARYANA & OTHERS
|
July 15, 2015 |
|
RAMESH Vs. STATE OF HARYANA
|
February 10, 2015 |
|
RAMESH Vs. STATE OF HARYANA AND OTHERS
|
September 4, 2015 |
|
RAMESH Vs. STATE OF HARYANA
|
August 12, 2015 |
|
RAMESH & ORS Vs. SURAJ BHAN & ORS
|
February 10, 2015 |
|
RAMESH AND ORS. Vs. YASHBIR SINGH AND ORS.
|
April 9, 2015 |
|
RAMESH BANSAL ISPAT UDYOG PVT. LTD. AND ORS. Vs. MADHAV ALLOYS PVT. LTD.
|
September 10, 2015 |
|
RAMESH CHAND Vs. HARI RAM AND ORS.
|
July 2, 2015 |
|
RAMESH CHAND Vs. COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER
|
November 20, 2015 |
|
RAMESH CHAND Vs. JANKI DASS KAPOOR MEMORIAL HOSPITAL AND ORS.
|
April 24, 2015 |
|
RAMESH CHAND & OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2015 |
|
RAMESH CHANDER Vs. UNION TERRITORY OF CHANDIGARH
|
March 30, 2015 |
|
RAMESH CHANDER Vs. AGGARWAL SABHA
|
September 22, 2015 |
|
RAMESH CHANDER SIKKA Vs. SUNIL KUMAR
|
February 18, 2015 |
|
RAMESH DEVI Vs. STATE OF HARYANA AND ORS.
|
July 22, 2015 |
|
RAMESH DUTT Vs. DEEPAK SAINI ALIAS BEERA AND OTHERS
|
July 28, 2015 |
|
RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2015 |
|
RAMESH KUMAR Vs. STATE OF UT CHANDIGARH
|
February 25, 2015 |
|
RAMESH KUMAR Vs. PUNJAB ROADWAYS, PATHANKOT AND ANOTHER
|
November 30, 2015 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 8, 2015 |
|
RAMESH KUMAR Vs. SUNIL KUMAR
|
February 18, 2015 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
March 23, 2015 |
|
RAMESH KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 12, 2015 |
|
RAMESH KUMAR Vs. AMARJEET SINGH
|
November 2, 2015 |
|
RAMESH KUMAR Vs. UTTAR HARYANA BIJILI VITRAN NIGAM LIMITED AND ORS.
|
February 25, 2015 |
|
RAMESH KUMAR Vs. KARNAIL SINGH
|
May 19, 2015 |
|
RAMESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
March 24, 2015 |
|
RAMESH KUMAR AHUJA Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2015 |
|
RAMESH KUMAR AND ORS. Vs. DILRAJ SINGH AND ORS.
|
January 16, 2015 |
|
RAMESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 21, 2015 |
|
RAMESH KUMAR AND ORS. Vs. STATE OF PUNJAB
|
September 7, 2015 |
|
RAMESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 5, 2015 |
|
RAMESH KUMAR AND ORS. Vs. AZAD SINGH AND ORS.
|
April 21, 2015 |
|
RAMESH KUMAR AND OTHERS Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA, INDUSTRIES AND COMMERCE DEPARTMENT, HARYANA
|
August 10, 2015 |
|
RAMESH KUMAR KATIWAL Vs. SARVA HARYANA GRAMIN BANK AND ORS.
|
March 24, 2015 |
|
RAMESH KUMAR MEHRA Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2015 |
|
RAMESH KUMAR ROHILLA Vs. STATE OF HARYANA AND ORS.
|
May 26, 2015 |
|
RAMESH KUMAR SABHARWAL Vs. JOINT DIRECTOR OF ENFORCEMENT DIRECTORATE, JALANDHAR
|
October 15, 2015 |
|
RAMESH LAL Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
October 16, 2015 |
|
RAMESH SINGH Vs. STATE OF PUNJAB
|
July 3, 2015 |
|
RAMESHWAR AND ORS. Vs. OM PARKASH AND ORS.
|
February 12, 2015 |
|
RAMESHWAR AND ORS. Vs. MOHAR SINGH
|
September 3, 2015 |
|
RAMESHWAR DASS Vs. SHANTI DEVI
|
July 29, 2015 |
|
RAMESHWAR DASS GUPTA Vs. KAILASH CHANDER SHARMA
|
August 27, 2015 |
|
RAMESHWAR GUPTA Vs. STATE OF PUNJAB AND ANOTHER
|
October 14, 2015 |
|
RAMESHWAR SHARMA Vs. STATE OF PUNJAB
|
February 13, 2015 |
|
RAMJI DASS Vs. STATE OF PUNJAB AND ORS.
|
November 2, 2015 |
|
RAMJI DASS NAGPAL Vs. STATE OF HARYANA
|
March 26, 2015 |
|
RAMNEEK KAUR AND ORS. Vs. SIMARJIT KAUR
|
November 17, 2015 |
|
RAMPAL Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
September 16, 2015 |
|
RAMPAL SINGH TOMAR Vs. STATE OF HARYANA AND ORS.
|
April 30, 2015 |
|
RAMPHAL Vs. NAND RAM AND ORS.
|
November 28, 2015 |
|
RAMPHAL AND OTHERS Vs. OM PARKASH AND OTHERS
|
December 2, 2015 |
|
RAMU DASS Vs. RAJINDER
|
March 11, 2015 |
|
RAN SINGH Vs. BALBIR SHARMA
|
December 7, 2015 |
|
RAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2015 |
|
RANA INDERJIT SINGH Vs. KEMBIOTIC LABORATORIES AND ANOTHER
|
July 23, 2015 |
|
RANA POLYCOT LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2015 |
|
RANA ROHIT Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK AND OTHERS
|
September 17, 2015 |
|
RANA SHAMSHER SINGH Vs. BALBIR SINGH
|
February 21, 2015 |
|
RANBAXY LABORATORIES LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED
|
March 9, 2015 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
March 26, 2015 |
|
RANBIR SINGH Vs. STATE OF PUNJAB
|
September 10, 2015 |
|
RANBIR SINGH Vs. R K GOEL AND OTHERS
|
August 17, 2015 |
|
RANBIR SINGH Vs. R.K. GOEL AND ORS.
|
August 17, 2015 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2015 |
|
RANBIR SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
RANBIR SINGH AND ORS. Vs. STATE OF HARYANA
|
September 29, 2015 |
|
RANDEV SINGH @ DEBI Vs. STATE OF PUNJAB
|
May 12, 2015 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
April 28, 2015 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
January 22, 2015 |
|
RANDHIR SINGH Vs. SONIA
|
August 26, 2015 |
|
RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 22, 2015 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
January 30, 2015 |
|
RANDHIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
April 21, 2015 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 14, 2015 |
|
RANDHIR SINGH Vs. KARNAL CENTRAL COOP BANK LTD
|
April 27, 2015 |
|
RANDHIR SINGH & OTHERS Vs. COMMISSIONER, HISSAR DIVISION, HISSAR & OTHERS
|
October 6, 2015 |
|
RANDHIR SINGH AND ORS. Vs. STATE OF HARYANA
|
June 5, 2015 |
|
RANDHIR SINGH AND ORS. Vs. STATE OF HARYANA
|
September 30, 2015 |
|
RANDHIR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 18, 2015 |
|
RANDHIR SINGH ROHILLA Vs. RAJBIR
|
August 5, 2015 |
|
RANDHIR SINGH SODHI Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND OTHERS
|
December 10, 2015 |
|
RANG LAL MALIK Vs. AHEMAD KHAN AND ORS.
|
October 20, 2015 |
|
RANI Vs. RAKSHA RANI AND ORS.
|
May 27, 2015 |
|
RANI Vs. KARAM SINGH
|
May 15, 2015 |
|
RANI DEVI Vs. STATE OF PUNJAB AND ANOTHER
|
September 30, 2015 |
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RANI DEVI AND OTHERS Vs. BALWINDER KUMAR AND OTHERS
|
July 28, 2015 |
|
RANI KAUR Vs. SNEH LATA AND ORS.
|
March 9, 2015 |
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RANJEET SINGH Vs. RAJE RAM
|
February 2, 2015 |
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RANJEET SINGH AND ANOTHER Vs. BALJIT KAUR AND OTHERS
|
July 30, 2015 |
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RANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
September 8, 2015 |
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RANJIT KAUR Vs. BALBIR SINGH
|
September 18, 2015 |
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RANJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
RANJIT SINGH Vs. SARUP SINGH
|
July 22, 2015 |
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RANJIT SINGH Vs. JITENDER SINGH
|
October 14, 2015 |
|
RANJIT SINGH Vs. BOOTA SINGH
|
August 4, 2015 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
September 1, 2015 |
|
RANJIT SINGH Vs. KARAM SINGH
|
January 15, 2015 |
|
RANJIT SINGH Vs. ASHOK KUMAR JAIN AND OTHERS
|
November 4, 2015 |
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RANJIT SINGH Vs. SURINDER KAUR
|
August 31, 2015 |
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RANJIT SINGH Vs. MEHMAL SINGH AND OTHERS
|
December 10, 2015 |
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RANJIT SINGH & OTHERS Vs. AMRIT LAL AGGARWAL & OTHERS
|
October 20, 2015 |
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RANJIT SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
December 8, 2015 |
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RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2015 |
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RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
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RANJIT SINGH AND ORS. Vs. SURESH KUMAR
|
May 25, 2015 |
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RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 3, 2015 |
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RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2015 |
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RANJIT SINGH BATTH Vs. STATE OF PUNJAB
|
August 12, 2015 |
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RANJIT YADAV Vs. STATE OF PUNJAB AND OTHERS
|
August 11, 2015 |
|
RANVIR SHEORAN Vs. MAHARISHI DAYANAND UNIVERSITY AND ORS.
|
April 1, 2015 |
|
RAP MEDIA LIMITED Vs. NIRMAL SINGH
|
September 22, 2015 |
|
RASAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
RASHDA Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
RASHEED Vs. U.T. CHANDIGARH AND ORS.
|
July 29, 2015 |
|
RASHID Vs. STATE OF HARYANA
|
May 18, 2015 |
|
RASHMI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
RASHMI KHETARPAL Vs. STATE OF HARYANA
|
July 2, 2015 |
|
RASHPAL @ PALA Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
RASHPAL KAUR Vs. PRINCIPAL SECRETARY, GOVT. OF PUNJAB AND ORS.
|
July 28, 2015 |
|
RASHPINDER SINGH Vs. RUPWATI
|
March 13, 2015 |
|
RAT T I RAM Vs. GORDHAN
|
January 5, 2015 |
|
RATI RAM Vs. SHASHI BHUSHAN AND ANR
|
July 1, 2015 |
|
RATIK KAPUR Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
|
RATNA COMMERCIAL ENTERPRISES LTD. Vs. VASU TECH LTD.
|
April 7, 2015 |
|
RATNI Vs. HANUMAN SINGH AND ORS.
|
April 24, 2015 |
|
RATTAN Vs. STATE OF HARYANA ETC
|
October 20, 2015 |
|
RATTAN CHAND Vs. STATE OF U.T. CHANDIGARH
|
May 21, 2015 |
|
RATTAN CHAND Vs. UNION OF INDIA & OTHERS
|
September 3, 2015 |
|
RATTAN LAL Vs. SURENDER AND OTHERS
|
August 4, 2015 |
|
RATTAN LAL Vs. JITENDER KUMAR
|
May 4, 2015 |
|
RATTAN LAL AND ORS. Vs. RAJ KUMARI AND ORS.
|
May 25, 2015 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
RATTAN SINGH MATORIA AND ORS. Vs. STATE OF HARYANA
|
April 8, 2015 |
|
RATTAN SINGH RANGA Vs. RAM KARAN
|
September 30, 2015 |
|
RAVEENA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 20, 2015 |
|
RAVEENA BEGAM AND OTHERS Vs. BALDEV SINGH AND OTHERS
|
July 20, 2015 |
|
RAVI @ ANIL CHAUHAN Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
RAVI AND ORS. Vs. REVA DEVI AND ORS.
|
May 25, 2015 |
|
RAVI CHAND AND OTHERS Vs. NARINDER KUMAR AND OTHERS
|
September 9, 2015 |
|
RAVI DALAL Vs. BHAGWAT DAYAL SHARMA AND ORS.
|
February 23, 2015 |
|
RAVI INDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 1, 2015 |
|
RAVI KUMAR Vs. STATE OF HARYANA
|
January 8, 2015 |
|
RAVI KUMAR Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
RAVI KUMAR Vs. RATTAN SINGH
|
February 21, 2015 |
|
RAVI KUMAR Vs. STATE OF HARYANA
|
May 20, 2015 |
|
RAVI KUMAR & OTHERS Vs. STATE OF HARYANA
|
November 2, 2015 |
|
RAVI KUMAR AND ORS. Vs. STATE OF PUNJAB
|
January 9, 2015 |
|
RAVI OIL CARRIERS Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
|
RAVI SHER SINGH AND OTHERS Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT, PUNJAB AND OTHERS
|
October 9, 2015 |
|
RAVI SIDHU Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
RAVINDER Vs. SMT. ANITA
|
August 12, 2015 |
|
RAVINDER Vs. STATE OF HARYANA
|
July 15, 2015 |
|
RAVINDER Vs. STATE OF HARYANA
|
September 26, 2015 |
|
RAVINDER AND ORS. Vs. STATE OF HARYANA
|
September 24, 2015 |
|
RAVINDER ASWAL Vs. STATE OF HARYANA
|
February 6, 2015 |
|
RAVINDER KAUR Vs. CENTRAL BUREAU
|
April 9, 2015 |
|
RAVINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2015 |
|
RAVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
RAVINDER KAUR Vs. CHARANJIT PAL SINGH
|
May 28, 2015 |
|
RAVINDER KAUR AND ORS. Vs. MANJIT SINGH AND ORS.
|
May 11, 2015 |
|
RAVINDER KUMAR Vs. UNION OF INDIA
|
March 30, 2015 |
|
RAVINDER KUMAR @ BITTU @ BHIMA Vs. STATE OF PUNJAB
|
October 21, 2015 |
|
RAVINDER KUMAR AND ORS. Vs. STATE OF PUNJAB
|
December 4, 2015 |
|
RAVINDER KUMAR JHINGAN Vs. STATE OF PUNJAB AND ORS.
|
October 16, 2015 |
|
RAVINDER KUMAR RAVINDER KUMAR Vs. STATE OF PUNJAB
|
July 21, 2015 |
|
RAVINDER KUMAR VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2015 |
|
RAVINDER MOHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2015 |
|
RAVINDER PAL Vs. ASHWANI KUMAR AND ANOTHER
|
November 6, 2015 |
|
RAVINDER PAL Vs. KRISHAN LAL
|
May 26, 2015 |
|
RAVINDER PAL SINGH Vs. STATE OF HARYANA
|
August 12, 2015 |
|
RAVINDER PAUL MALHI AND ORS. Vs. PUNJAB WATER RESOURCES MANAGEMENT & DEVELOPMENT CORPORATION LIMITED AND ORS.
|
December 21, 2015 |
|
RAVINDER SACHDEVA Vs. UNION OF INDIA
|
May 14, 2015 |
|
RAVINDER SAINI Vs. AYUB KHAN
|
February 4, 2015 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
August 26, 2015 |
|
RAVINDER SINGH @ KAKA Vs. STATE OF PUNJAB
|
March 3, 2015 |
|
RAVINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 21, 2015 |
|
RAVINDER SINGH AND ORS. Vs. TEJINDER SINGH
|
November 16, 2015 |
|
RAVINDERPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 11, 2015 |
|
RAWALWASIA ISPAT UDYOG PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
April 10, 2015 |
|
RAZAK Vs. STATE OF HARYANA AND ORS.
|
December 18, 2015 |
|
REDDY WAX FACTORY Vs. LAKHVIR SINGH AND ANR
|
May 7, 2015 |
|
REENA Vs. BALJIT SINGH SODHI
|
February 2, 2015 |
|
REENA DEVI Vs. STATE OF HARYANA AND ORS.
|
September 14, 2015 |
|
REENA KUMRA Vs. STATE OF PUNJAB AND ORS.
|
February 2, 2015 |
|
REETIKA AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 1, 2015 |
|
REETIKA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 21, 2015 |
|
REETIKA GULERIA Vs. YASHVIR SINGH GULERIA
|
February 21, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. FARIDABAD THERMAL POWER STATION AND ORS.
|
January 15, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ESSEN DEINKI AND ANOTHER
|
September 17, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SURINDER SINGH & COMPANY AND ORS.
|
April 6, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PUNJAB FIBRES LTD. AND ORS.
|
July 7, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHIVON INTERNATIONAL AND ORS.
|
July 30, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, KARNAL Vs. RIBA TEXTILES AND ANOTHER
|
August 4, 2015 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB Vs. NATIONAL FERTILIZERS LTD. AND OTHERS
|
September 9, 2015 |
|
REGISTRAR, BIRTH AND DEATH-CUM-SECRETARY, MUNICIPAL COUNCIL, NARAWANA Vs. MOHIT SAINI
|
February 6, 2015 |
|
REKHA Vs. MUKESH
|
February 4, 2015 |
|
REKHA CHANDER Vs. STATE OF PUNJAB & ORS
|
August 6, 2015 |
|
REKHA NAIR Vs. STATE OF HARYANA AND ANOTHER
|
October 8, 2015 |
|
RELAXO FOOTWEAR LTD. Vs. STATE OF HARYANA
|
September 28, 2015 |
|
RELIANCE GEN INSURANCE CO LTD Vs. RAKESH
|
February 18, 2015 |
|
RELIANCE GENERAL COMPANY LTD. Vs. DHARMENDER AND ORS.
|
October 14, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RUMI AND OTHERS
|
August 24, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SOHMAL AND OTHERS
|
December 18, 2015 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MUNSHI SINGH
|
January 8, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MOHINDER KAUR AND ORS.
|
March 2, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. NAVIN KUMAR AND ORS.
|
September 9, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY Vs. RANJIT AND ORS.
|
March 24, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. VED PARKASH AND ORS.
|
May 14, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KUNTA DEVI AND ORS.
|
February 10, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANJITA SHARMA AND ORS
|
September 19, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. PREMI DEVI AND ORS.
|
August 7, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SAHBO AND OTHERS
|
December 4, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. VISHNU DEVI
|
May 21, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. DEEP CHEM INTERNATIONAL PVT LTD
|
March 20, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ROSHNI
|
March 18, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MEM WATI
|
May 6, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DEEPIKA SHARMA AND ORS.
|
April 29, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. BALA DEVI AND ORS.
|
May 14, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. KHATUNI AND ORS.
|
July 17, 2015 |
|
RELIANT ADVERTISING Vs. COMMISSIONER, CENTRAL EXCISE
|
August 10, 2015 |
|
RELU SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB
|
April 8, 2015 |
|
REMAL DASS DUDEJA Vs. AVDESH KUMAR UPADHAYA
|
July 21, 2015 |
|
REMY CYCLE INDUST RIES Vs. SURINDER PAL SINGH
|
January 7, 2015 |
|
RENU AND ORS. Vs. NAVEEN AND ORS.
|
April 21, 2015 |
|
RENU BALA Vs. STATE OF HARYANA AND ORS.
|
December 1, 2015 |
|
RENU BATRA Vs. SUSHIL BATRA
|
February 10, 2015 |
|
RENU GUPTA Vs. THE STATE OF PUNJAB AND ORS.
|
June 30, 2015 |
|
RENU GUPTA Vs. STATE OF HARYANA AND ORS.
|
December 1, 2015 |
|
RESHAM SINGH Vs. ASHWANI KUMAR
|
August 19, 2015 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
RESHAM SINGH Vs. GENERAL PUBLIC
|
September 22, 2015 |
|
RESHAM SINGH Vs. PUNJAB STATE POWER CORPORATION LTD TRENSCO AND OTHER
|
December 8, 2015 |
|
RESHMA Vs. RAKESH
|
July 29, 2015 |
|
RESIDENT WELFARE ASSOCIATION Vs. STATE OF HARYANA AND ORS
|
September 4, 2015 |
|
REWATI AND ORS. Vs. UDAI SINGH AND ORS.
|
February 9, 2015 |
|
RIBA TEXTILES LIMITED Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, NEW DELHI
|
April 21, 2015 |
|
RICKY Vs. SUCHA SINGH AND ORS.
|
March 16, 2015 |
|
RIMPI @ NAVDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2015 |
|
RINKU Vs. STATE OF U T CHANDIGARH
|
August 19, 2015 |
|
RINKU AND ANOTHER Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
RISAL SINGH Vs. STATE OF HARYANA AND ORS.
|
December 3, 2015 |
|
RISALA Vs. SHUBH RAM AND ORS.
|
February 11, 2015 |
|
RISALA AND ORS. Vs. RULDU AND ORS.
|
August 26, 2015 |
|
RISHABH JHAMB (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
August 10, 2015 |
|
RISHAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, FARIDABAD AND ANOTHER
|
October 6, 2015 |
|
RISHI PAL Vs. STATE OF HARYANA AND ANOTHER
|
August 4, 2015 |
|
RISHI PAL Vs. SUDHIR SINGH AND ANOTHER
|
November 19, 2015 |
|
RISHI PAL & OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 13, 2015 |
|
RISHI RAJ CHAUHAN AND ORS. Vs. ARUN SHARMA
|
February 18, 2015 |
|
RISHI RAJ GANGOTRA Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
RISHI THAPA Vs. STATE OF HARYANA
|
August 13, 2015 |
|
RISHIPAL Vs. STATE OF HARYANA
|
May 15, 2015 |
|
RISHU MEHTA @ RISHI Vs. STATE OF PUNJAB
|
July 30, 2015 |
|
RITA KAPILA Vs. FINANCIAL COMMISSIONER (SOCIAL SECURITY), PUNJAB
|
October 30, 2015 |
|
RITES LIMITED Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
September 1, 2015 |
|
RITESH CHOPRA Vs. STATE OF PUNJAB
|
August 27, 2015 |
|
RITU AND ANOTHER Vs. PARVEEN AND OTHERS
|
September 17, 2015 |
|
RITU BALA AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 19, 2015 |
|
RITU RAAG KAUR Vs. UNION OF INDIA AND OTHERS
|
August 18, 2015 |
|
RIYAJUL Vs. STATE OF HARYANA
|
December 19, 2015 |
|
ROAD MASTERS INDUSTRIES OF INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA AND ORS.
|
January 8, 2015 |
|
ROBIN GOYAL Vs. PUNJABI UNIVERSITY AND ORS.
|
May 4, 2015 |
|
ROHAN & RAJDEEP INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
April 29, 2015 |
|
ROHAN KHANNA AND ORS. Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
ROHIN KUMAR Vs. SILVIA
|
April 1, 2015 |
|
ROHIT AWASTHI Vs. STATE OF PUNJAB
|
May 19, 2015 |
|
ROHIT CHAUDHARY Vs. THE STATE OF HARYANA AND ORS.
|
December 19, 2015 |
|
ROHIT DHIR Vs. STATE OF PUNJAB
|
December 7, 2015 |
|
ROHIT KUMAR AND ORS. Vs. STATE OF PUNJAB
|
May 11, 2015 |
|
ROHIT KUMAR JOSHI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 8, 2015 |
|
ROHIT SHARMA Vs. UNION OF INDIA AND OTHERS
|
July 29, 2015 |
|
ROHTAS KUMAR AND ORS. Vs. SATPARKASH AND ORS.
|
April 8, 2015 |
|
ROHTASH Vs. STATE OF HARYANA AND ORS.
|
May 5, 2015 |
|
ROHTASH Vs. STATE OF HARYANA
|
July 29, 2015 |
|
ROHTASH Vs. HINDUSTAN ROLLINGS AND WIRES LTD DELHI
|
September 17, 2015 |
|
ROHTASH Vs. COMMISSIONER WORKMENS COMPENSATION ACT, HISAR
|
January 21, 2015 |
|
ROMA @ KAMAL SOBTI Vs. STATE OF HARYANA
|
January 7, 2015 |
|
ROMESH GARG AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 24, 2015 |
|
ROOP BALI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 27, 2015 |
|
ROOP KALA Vs. HEAD MASTER, GOVT. PRIMARY SCHOOL AND ORS.
|
March 25, 2015 |
|
ROOP LAL AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
January 12, 2015 |
|
ROOP RAM EDUCARE PVT LTD Vs. EXCLUSIVE FLOOR OWNERS SOCIETY
|
January 16, 2015 |
|
ROOP SINGH Vs. SANTOKH SINGH
|
January 22, 2015 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
ROOP SINGH AND ANOTHER Vs. BALDEV SINGH AND OTHERS
|
August 6, 2015 |
|
ROOP SINGH PATWARI Vs. STATE OF PUNJAB
|
September 19, 2015 |
|
ROSHAN LAL Vs. JAI SINGH AND ORS.
|
October 15, 2015 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
ROSHAN LAL Vs. NEELAM GUPTA
|
August 24, 2015 |
|
ROSHAN LAL @ ROSHI Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2015 |
|
ROSHAN LAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2015 |
|
ROSHAN LAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 2015 |
|
ROSHAN LAL PREM CHAND Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2015 |
|
ROSHAN LAL SHARMA Vs. STATE OF PUNJAB AND ORS.
|
December 4, 2015 |
|
ROSHNI DEVI GUPTA Vs. STATE OF HARYANA AND ORS.
|
December 3, 2015 |
|
ROYAL RETREATS HOTELS PVT. LTD. AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 4, 2015 |
|
RSG FOODS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 8, 2015 |
|
RUBBAL Vs. JAGRAJ DASS
|
February 10, 2015 |
|
RUBBER RECLAIM COMPANY OF INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
April 27, 2015 |
|
RUKSINA Vs. STATE OF HARYANA
|
February 23, 2015 |
|
RULDU RAM Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
April 6, 2015 |
|
RULDU RAM AND HARMESH SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 25, 2015 |
|
RULDU SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
RUPINDER KAUR Vs. SIMARDEEP SINGH
|
October 16, 2015 |
|
RUPINDER KAUR AND ORS. Vs. HARJINDER KAUR
|
March 27, 2015 |
|
RUPINDER SINGH Vs. STATE OF HARYANA
|
July 27, 2015 |
|
RUPINDER SINGH AND ORS. Vs. NARANJAN SINGH
|
February 11, 2015 |
|
RUPINDER SINGH CHATHA Vs. STATE OF PUNJAB
|
July 20, 2015 |
|
RURAL NURSING TRAINING INSTITUTE Vs. PT B D SHARMA UNIVERSITY OF HEALTH SCIENCES & ORS
|
July 29, 2015 |
|
S D GIRLS SENIOR SEC SCHOOL, KARNAL Vs. LAXMI DEVI & ORS
|
July 9, 2015 |
|
S GURCHARAN SINGH BEDI Vs. GURDWARA KALGIDHAR SINGH SABHA
|
January 28, 2015 |
|
S HIMMAT SINGH Vs. S SAHIB
|
January 16, 2015 |
|
S K BANSAL Vs. G E (UTILITY) BATHINDA MIL STN BATHINDA ON BEHALF OF UNION OF INDIA
|
July 1, 2015 |
|
S K VATS Vs. STATE OF HARYANA AND OTHERS
|
September 16, 2015 |
|
S KUNDAN SINGH Vs. SHIROMANI GURDAWARA PARBANDHAK COMMITTEE
|
May 27, 2015 |
|
S P GUPTA Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2015 |
|
S P TIMBER INDUSTRIES Vs. PUNJAB & SIND BANK AND ANOTHER
|
September 22, 2015 |
|
S SUKHWINDER SINGH Vs. VEENA RANI AND OTHERS
|
July 22, 2015 |
|
S. RANJIT SINGH S/O S. GURBACHAN SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, TEJA SINGH SAMUNDRI HALL, AMRITSAR
|
August 10, 2015 |
|
S.B. PACKAGING PVT. LTD. Vs. UNION OF INDIA
|
March 23, 2015 |
|
S.B. PACKAGINGS LIMITED Vs. PRESIDING OFFICER AND ORS.
|
September 18, 2015 |
|
S.B.N.S.D. GIRLS SENIOR SECONDARY SCHOOL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 10, 2015 |
|
S.C. BHANDARI Vs. SURESH KUMAR
|
May 12, 2015 |
|
S.K. KOHLI Vs. SHAKUN INFRASTRUCTURE DEVELOPMENT LTD. AND ORS.
|
September 11, 2015 |
|
S.K. RASPS & FILES (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 5, 2015 |
|
S.K. SHARMA Vs. STATE OF HARYANA AND ORS.
|
September 3, 2015 |
|
S.N. ARYA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 26, 2015 |
|
S.N. REALTORS PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
May 26, 2015 |
|
S.P. BHATIA AND ORS. Vs. CBI
|
January 7, 2015 |
|
S.P. MITTAL Vs. P.K. AGGARWAL AND ANOTHER
|
December 8, 2015 |
|
S.R.M. FACILITY MANAGEMENT PRIVATE LTD. Vs. JILE SINGH
|
November 16, 2015 |
|
S.S. DHANJU Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.
|
March 30, 2015 |
|
S.S. JULKA Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ORS.
|
April 8, 2015 |
|
S.S. KARAN Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
|
May 18, 2015 |
|
S.S. RATHI Vs. PREM DESWAL
|
May 13, 2015 |
|
SAABI Vs. STATE OF PUNJAB
|
May 29, 2015 |
|
SAAKAR METALS Vs. BHUSHAN POWER & STEEL LIMITED
|
January 12, 2015 |
|
SAB INDUSTRIES LTD Vs. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND OTHERS
|
August 11, 2015 |
|
SABAL SINGH Vs. BUDH SINGH
|
February 21, 2015 |
|
SABAR ALI Vs. STATE OF HARYANA
|
March 23, 2015 |
|
SABBIR AND ORS. Vs. STATE OF HARYANA
|
July 1, 2015 |
|
SABJINDER SINGH Vs. JASPAL SINGH AND ORS.
|
July 1, 2015 |
|
SACHDEVA MATERNITY & GENERAL HOSPITAL Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
May 29, 2015 |
|
SACHDEVA OILS & CHEMICAL (P) LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
February 24, 2015 |
|
SACHIN BHATIA Vs. STATE OF HARYANA
|
January 28, 2015 |
|
SACHIN KUMAR Vs. STATE OF PUNJAB
|
December 10, 2015 |
|
SACHIN MANGLA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 30, 2015 |
|
SACHIN SARDANA Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
SACHIN SHARMA Vs. UNION OF INDIA AND ORS.
|
March 30, 2015 |
|
SACHIN SINGLA Vs. STATE OF HARYANA AND ORS.
|
May 25, 2015 |
|
SACHIN TAYAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
November 28, 2015 |
|
SACHITA NAND Vs. BABU SINGH ALIAS RAJPAL AND OTHERS
|
August 14, 2015 |
|
SADHA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 23, 2015 |
|
SADHU Vs. DIVISIONAL FOREST OFFICER
|
February 23, 2015 |
|
SADHU SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2015 |
|
SAFE AND SECURE LOGISTICS PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
January 20, 2015 |
|
SAGAR KUNDAL Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2015 |
|
SAGAR RATNA RESTAURANTS PRIVATE LIMITED Vs. AAKASH RESTAURANT & FOODS PRIVATE LIMITED
|
September 23, 2015 |
|
SAGIR HUSSAIN Vs. STATE OF PUNJAB
|
March 19, 2015 |
|
SAHAB SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION,
HARYANA
|
July 14, 2015 |
|
SAHAB SINGH Vs. DHARAMVIR
|
March 24, 2015 |
|
SAHAB SINGH & OTHERS Vs. LEARNED COLLECTOR, KARNAL & OTHERS
|
September 1, 2015 |
|
SAHABUDIN Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
SAHBO DEVI Vs. DIVISIONAL FOREST OFFICER AND OTHERS
|
September 2, 2015 |
|
SAHDEV AND ORS. Vs. RAM MEHAR AND ORS.
|
December 8, 2015 |
|
SAHIB JASKARAN SINGH Vs. UNION OF INDIA AND OTHERS
|
October 13, 2015 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
April 24, 2015 |
|
SAHIB SINGH Vs. PRESIDING OFFICER AND ORS.
|
May 28, 2015 |
|
SAHIL AGGARWAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2015 |
|
SAHIL GHAI Vs. RAJ KUMARI
|
April 1, 2015 |
|
SAHRUN Vs. LEHRI JAGGA AND ORS.
|
July 21, 2015 |
|
SAIDO Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2015 |
|
SAJI MOHAN AND ORS. Vs. NARCOTICS CONTROL BUREAU AND ORS.
|
March 2, 2015 |
|
SAJIDA AKHTAR Vs. VISHAL PRASHAR AND OTHERS
|
July 10, 2015 |
|
SAJJAN KUMAR Vs. STATE OF HARYANA AND ORS.
|
December 17, 2015 |
|
SAJJAN KUMAR Vs. DIVISIONAL CANAL OFFICER
|
September 30, 2015 |
|
SAJJAN KUMAR GUPTA Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
December 11, 2015 |
|
SAJJAN KUMAR SHARMA AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT & ORS.
|
August 4, 2015 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2015 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
SAJJAN SINGH Vs. PRITAM SINGH
|
March 26, 2015 |
|
SAJJAN SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
August 31, 2015 |
|
SAJNI Vs. STATE OF HARYANA
|
May 20, 2015 |
|
SAKSHAM MALHOTRA Vs. PANJAB UNIVERSITY AND ORS.
|
April 1, 2015 |
|
SALAMTE Vs. BHARAT ENGINEERING WORKS
|
April 23, 2015 |
|
SALAMUDIN AND ORS. Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
SALIL ARORA Vs. SONYA ARORA
|
April 29, 2015 |
|
SALIM KHAN Vs. KRISHAN KUMAR
|
September 21, 2015 |
|
SALIMAN AND ANOTHER Vs. AYUB AND OTHERS
|
July 2, 2015 |
|
SALINDER KUMAR Vs. MANGAL SINGH
|
May 5, 2015 |
|
SALWINDER SINGH AND OTHERS Vs. AMARJIT KAUR
|
August 26, 2015 |
|
SAMANVAY BHUTANI Vs. AZAD SINGH KATARIA
|
September 11, 2015 |
|
SAMARJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 28, 2015 |
|
SAMARVIR KAUR @ SURINDER KAUR Vs. SUMANJIT KAUR
|
March 18, 2015 |
|
SAMPAT RAM Vs. STATE OF HARYANA
|
March 11, 2015 |
|
SAMPURAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 24, 2015 |
|
SAMRAT FORGINGS LTD. AND ORS. Vs. JASSOO SINGH BASI AND ORS.
|
July 28, 2015 |
|
SAMRITI Vs. STATE OF HARYANA AND ORS.
|
September 30, 2015 |
|
SAMSAD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
May 11, 2015 |
|
SAMSUNG INDIA ELECTRONICS PVT LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
November 2, 2015 |
|
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. STATE OF HARYANA
|
May 28, 2015 |
|
SANAM KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2015 |
|
SANATAN DHARAM SHIKSHA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 25, 2015 |
|
SANDEEP Vs. STATE OF HARYANA
|
August 18, 2015 |
|
SANDEEP Vs. JAGDEEP
|
February 9, 2015 |
|
SANDEEP Vs. STATE OF HARYANA
|
February 2, 2015 |
|
SANDEEP Vs. STATE OF HARYANA
|
December 3, 2015 |
|
SANDEEP Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, HISAR
|
February 6, 2015 |
|
SANDEEP Vs. STATE OF HARYANA
|
May 20, 2015 |
|
SANDEEP @ KALA Vs. STATE OF HARYANA
|
December 8, 2015 |
|
SANDEEP @ KALA Vs. STATE OF HARYANA
|
August 28, 2015 |
|
SANDEEP @ SANDI Vs. STATE OF HARYANA
|
July 14, 2015 |
|
SANDEEP AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 16, 2015 |
|
SANDEEP AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 16, 2015 |
|
SANDEEP BAHL Vs. PUNJAB POLLUTION CONTROL BOARD
|
January 28, 2015 |
|
SANDEEP KAUR Vs. STATE OF PUNJAB
|
December 5, 2015 |
|
SANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
August 4, 2015 |
|
SANDEEP KAUR AND ANOTHER Vs. HARJOT SINGH @ JOTA AND OTHERS
|
December 9, 2015 |
|
SANDEEP KAUR AND OTHERS Vs. AMANDEEP SINGH AND OTHERS
|
August 5, 2015 |
|
SANDEEP KUMAR Vs. VIMAL BANSAL
|
August 3, 2015 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA
|
March 10, 2015 |
|
SANDEEP KUMAR Vs. ROSHAN LAL VERMA AND ORS.
|
April 30, 2015 |
|
SANDEEP KUMAR Vs. UNION OF INDIA AND ORS.
|
May 1, 2015 |
|
SANDEEP KUMAR AND ORS. Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
SANDEEP MASIH Vs. MAMTA SHARMA
|
April 22, 2015 |
|
SANDEEP RASTOGI Vs. JASPRIT SINGH AND ORS.
|
September 24, 2015 |
|
SANDEEP SINGH Vs. UNION OF INDIA AND OTHERS
|
November 26, 2015 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
July 22, 2015 |
|
SANDEEP SINGH @ KAKA Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
SANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2015 |
|
SANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 22, 2015 |
|
SANDEEP SINGH CHAHAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 20, 2015 |
|
SANDIP KUMAR Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
SANDIP KUMAR Vs. M.K. RAVINDRA KUMAR AND ORS.
|
November 2, 2015 |
|
SANDLEY INDUSTRIES Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
|
SANGAM @ RAHUL Vs. STATE OF PUNJAB
|
May 7, 2015 |
|
SANGEETA Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
November 9, 2015 |
|
SANGEETA Vs. NARESH MEHTA AND ORS.
|
February 4, 2015 |
|
SANGEETA Vs. OM PARKASH BALYAN AND ORS.
|
April 6, 2015 |
|
SANGEETA AND ORS. Vs. STATE OF UT CHANDIGARH AND ORS.
|
March 20, 2015 |
|
SANGEETA GARG Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
SANGEETA MADHELEY AND ORS Vs. SANTOSH KUMAR MADHELEY
|
August 12, 2015 |
|
SANGEETA SUPEHIA Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
|
SANJANA Vs. STATE OF HARYANA
|
May 12, 2015 |
|
SANJANA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 28, 2015 |
|
SANJAY Vs. ABHIJIT MISRA AND ORS.
|
January 8, 2015 |
|
SANJAY Vs. STATE OF HARYANA AND ORS.
|
August 11, 2015 |
|
SANJAY Vs. STATE OF HARYANA
|
May 20, 2015 |
|
SANJAY @ SANDEEP Vs. STATE OF HARYANA
|
September 18, 2015 |
|
SANJAY AND ORS. Vs. SUBHASH AND ORS.
|
January 15, 2015 |
|
SANJAY AND ORS. Vs. SHAKUNTLA DEVI AND ORS.
|
July 7, 2015 |
|
SANJAY DAHUJA AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 14, 2015 |
|
SANJAY GUPTA Vs. SAVITA RANI
|
March 17, 2015 |
|
SANJAY GUPTA AND ORS. Vs. PB. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
September 1, 2015 |
|
SANJAY JAIN AND ORS. Vs. STATE OF PUNJAB
|
March 18, 2015 |
|
SANJAY KUMAR Vs. SUNNY AND ORS.
|
November 30, 2015 |
|
SANJAY KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT-II AND ORS.
|
April 27, 2015 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
March 26, 2015 |
|
SANJAY KUMAR AND ORS. Vs. STATE OF HARYANA
|
April 30, 2015 |
|
SANJAY KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
SANJAY KUMAR AND ORS. Vs. STATE OF HARYANA
|
February 19, 2015 |
|
SANJAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2015 |
|
SANJAY KUMAR BHAGAT AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
October 13, 2015 |
|
SANJAY RANA Vs. SAMPAT SINGH
|
May 18, 2015 |
|
SANJAY SINGLA Vs. STATE OF U T CHANDIGARH
|
July 29, 2015 |
|
SANJEET AND OTHERS Vs. JAGWANTI AND OTHERS
|
April 21, 2015 |
|
SANJEEV Vs. STATE OF HARYANA
|
February 24, 2015 |
|
SANJEEV @ SANJU Vs. STATE OF HARYANA
|
May 19, 2015 |
|
SANJEEV BAGGA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 1, 2015 |
|
SANJEEV BINDRA Vs. NAHAR INDUSTRIAL ENTERPRISES LTD.
|
February 23, 2015 |
|
SANJEEV CHAUHAN Vs. UNION OF INDIA
|
December 17, 2015 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
February 6, 2015 |
|
SANJEEV KUMAR Vs. MOHAN LAL
|
February 5, 2015 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
April 28, 2015 |
|
SANJEEV KUMAR Vs. KAMNA DEVI
|
February 2, 2015 |
|
SANJEEV KUMAR Vs. REKHA RANI
|
February 4, 2015 |
|
SANJEEV KUMAR Vs. SANJANA
|
December 14, 2015 |
|
SANJEEV KUMAR Vs. GURNAM SINGH
|
May 20, 2015 |
|
SANJEEV KUMAR AND ORS. Vs. DISTRICT MAGISTRATE, U.T. CHANDIGARH AND ORS.
|
September 22, 2015 |
|
SANJEEV KUMAR CHUGH Vs. ANJILI
|
September 18, 2015 |
|
SANJEEV KUMAR SHARMA Vs. ANITA SHARMA
|
March 2, 2015 |
|
SANJEEV KUMAR VERMA Vs. THE DIRECTOR, URBAN LOCAL BODIES AND ORS.
|
February 11, 2015 |
|
SANJEEV SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 17, 2015 |
|
SANJEEV SOIN ALIAS SANJEEV Vs. MANJU AND OTHERS
|
July 3, 2015 |
|
SANJEEV STONE CRUSHING COMPANY Vs. STATE OF HARYANA AND ORS.
|
November 18, 2015 |
|
SANJEEV WALIA Vs. HAKAM DIN AND OTHERS
|
March 18, 2015 |
|
SANJIT Vs. STATE OF HARYANA ORS.
|
January 12, 2015 |
|
SANJIV BHAGAT Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2015 |
|
SANJIV GOYAL Vs. VIPIN KUMAR JAIN & OTHERS
|
November 18, 2015 |
|
SANJIV KUMAR Vs. STATE OF PUNJAB
|
May 7, 2015 |
|
SANJIV KUMAR Vs. BHAG SINGH AND ORS.
|
August 14, 2015 |
|
SANMANN RACE MILLS Vs. STATE OF PUNJAB AND ORS.
|
October 14, 2015 |
|
SANSARJEET SINGH Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
SANT GOPAL VIJAY PAL Vs. FOOD CORPORATION OF INDIA AND ORS.
|
October 20, 2015 |
|
SANT GURMEET RAM RAHIM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 25, 2015 |
|
SANT KAUR Vs. LAKHWINDER SINGH AND ORS.
|
July 31, 2015 |
|
SANT LAL Vs. MANGAL SINGH AND ORS.
|
July 20, 2015 |
|
SANT PARKASH SINGH Vs. UNION OF INDIA
|
March 30, 2015 |
|
SANT SINGH Vs. STATE OF HARYANA AND ORS.
|
March 11, 2015 |
|
SANT SINGH Vs. BHAG SINGH AND OTHERS
|
December 15, 2015 |
|
SANT SINGH Vs. STATE OF HARYANA
|
July 15, 2015 |
|
SANT SINGH Vs. JOGINDER SINGH AND OTHERS
|
August 17, 2015 |
|
SANT SINGH Vs. AMARJIT SINGH
|
February 16, 2015 |
|
SANTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2015 |
|
SANTOKH SINGH Vs. TARSEM SINGH
|
September 18, 2015 |
|
SANTOKH SINGH Vs. SUKHDEV SINGH
|
September 17, 2015 |
|
SANTOKH SINGH Vs. MANJIT KAUR AND OTHERS
|
September 29, 2015 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 13, 2015 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
March 30, 2015 |
|
SANTOKH SINGH Vs. SARDOOL SINGH ETC
|
May 11, 2015 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
February 12, 2015 |
|
SANTOKH SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 16, 2015 |
|
SANTOKH SINGH AND OTHERS Vs. CHANAN RAM AND COMPANY AND OTHERS
|
July 6, 2015 |
|
SANTOKH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 30, 2015 |
|
SANTOSH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT OF HARYANA AND OTHERS
|
December 18, 2015 |
|
SANTOSH Vs. RAMESH KUMAR
|
April 9, 2015 |
|
SANTOSH Vs. STATE OF HARYANA AND ORS.
|
September 1, 2015 |
|
SANTOSH AND ORS Vs. LAXMAN AND OTHERS
|
December 4, 2015 |
|
SANTOSH BAI Vs. STATE OF HARYANA
|
April 21, 2015 |
|
SANTOSH DEVI Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SANTOSH DEVI Vs. MAHINDER SINGH
|
January 30, 2015 |
|
SANTOSH DEVI Vs. STATE OF HARYANA AND ORS.
|
January 5, 2015 |
|
SANTOSH DEVI Vs. PARDEEP
|
May 7, 2015 |
|
SANTOSH KUMARI Vs. JALANDHAR IMPROVEMENT TRUST AND ORS.
|
January 20, 2015 |
|
SANTOSH PARGAL & CO. Vs. STATE OF HARYANA
|
August 17, 2015 |
|
SANTOSH RANI Vs. THE PRESIDING OFFICER AND ORS.
|
January 22, 2015 |
|
SANTOSHI LAL Vs. PUNJAB AND HARYANA HIGH COURT
|
August 17, 2015 |
|
SANTOSHI SONDHI Vs. STATE OF PUNJAB AND ORS.
|
February 20, 2015 |
|
SANTRA AND OTHERS Vs. VIKRAM SINGH AND OTHERS
|
July 21, 2015 |
|
SANTRO DEVI Vs. VIRENDER KUMAR
|
February 18, 2015 |
|
SANTRO DEVI ALIAS SANTOSH Vs. RAJ KAUR AND OTHERS
|
November 3, 2015 |
|
SAPHIRE INFRATECH PVT. LTD. Vs. TATVADARSHI BANDHU PRIVATE LIMITED
|
November 20, 2015 |
|
SARABJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
SARABJIT KAUR Vs. HARJINDER SINGH
|
January 8, 2015 |
|
SARABJIT KAUR Vs. GOPAL CHAND AND OTHERS
|
July 21, 2015 |
|
SARABJIT KAUR Vs. BHAG SINGH & OTHERS
|
July 29, 2015 |
|
SARABJIT RAI Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
SARABJIT SINGH Vs. MANDEEP KAUR AND ANOTHER
|
August 18, 2015 |
|
SARABJIT SINGH Vs. SALAMAT MASIH AND OTHERS
|
November 17, 2015 |
|
SARABJIT SINGH Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER, PUNJAB AND ORS.
|
September 10, 2015 |
|
SARABJIT SINGH Vs. TEHSILDAR, GURGAON, HARYANA AND ORS.
|
September 18, 2015 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2015 |
|
SARABJIT SINGH (THROUGH LRS ) Vs. MOHD MUJAHID
|
February 2, 2015 |
|
SARABJIT SINGH @ SARBJOT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2015 |
|
SARABJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2015 |
|
SARABJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 2015 |
|
SARABJIT SINGH AND OTHERS Vs. GURDEV SINGH AND OTHERS
|
July 9, 2015 |
|
SARABJIT SINGH PUREWAL Vs. THE FINANCIAL COMMISSIONER, PANIPAT CIRCLE AND ORS.
|
May 7, 2015 |
|
SARASWATI PAPER BOARD MILLS Vs. HARYANA FINANCIAL CORPORATION AND ORS.
|
April 27, 2015 |
|
SARBARI AND OTHERS Vs. MEHBOOB AND OTHERS
|
September 2, 2015 |
|
SARBATI DEVI Vs. APPELLATE AUTHORITY UNDER SECTION 72-A OF THE HARYANA HOUSING BOARD ACT, 1971 AND ORS.
|
May 21, 2015 |
|
SARBJEET KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 1, 2015 |
|
SARBJIT SINGH Vs. NOTIFIED AREA COMMITTEE ETC
|
August 12, 2015 |
|
SARBJIT SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE CHOTA PHOOL KHURD AND OTHERS
|
September 28, 2015 |
|
SARDAR SINGH Vs. GIAN CHAND
|
September 21, 2015 |
|
SARDARA RAM AND ORS. Vs. HARYANA STATE AND ORS.
|
April 21, 2015 |
|
SARDARA SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 9, 2015 |
|
SARDARI @ ISHRO AND OTHERS Vs. JAGIR SINGH
|
December 2, 2015 |
|
SARDARI LAL Vs. STATE OF HARYANA
|
January 20, 2015 |
|
SARDARI LAL BHUTANI Vs. APPELLATE AUTHORITY
|
May 20, 2015 |
|
SARDUL SINGH Vs. RAM SINGH
|
January 30, 2015 |
|
SARDUL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 9, 2015 |
|
SARFRAJ Vs. STATE OF HARYANA
|
December 2, 2015 |
|
SARIKA JINDAL Vs. NAVODAYA VIDYALAYA SAMITI AND ORS.
|
September 15, 2015 |
|
SARITA BHAYANA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 28, 2015 |
|
SARITA JANGRA Vs. STATE OF HARYANA
|
March 31, 2015 |
|
SARLA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 18, 2015 |
|
SARLA RANI Vs. CHARAN SINGH
|
January 15, 2015 |
|
SAROJ Vs. SANJAY
|
February 18, 2015 |
|
SAROJ Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
September 11, 2015 |
|
SAROJ DEVI Vs. SATPAL SINGH AND ORS.
|
November 5, 2015 |
|
SAROJ KANTA Vs. JAGBIR SINGH ETC
|
December 4, 2015 |
|
SAROJ RANI Vs. FINANCE SECRETARY-CUM-SECRETARY, EXCISE AND TAXATION DEPARTMENT, CHANDIGARH
|
March 25, 2015 |
|
SAROOP KUMAR Vs. UNION TERRITORY, CHANDIGARH
|
April 21, 2015 |
|
SAROOP SINGH Vs. RATTAN SINGH
|
September 2, 2015 |
|
SAROOP SINGH @ SAROOPI Vs. STATE OF PUNJAB
|
February 27, 2015 |
|
SARPINDERJOT SINGH Vs. SURINDER SINGH AND ANOTHER
|
February 4, 2015 |
|
SARTAJ SINGH DHANDA Vs. STATE OF HARYANA
|
December 22, 2015 |
|
SARTI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 15, 2015 |
|
SARUP SINGH Vs. SURINDER KAUR & ANR
|
August 6, 2015 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
March 9, 2015 |
|
SARUP SINGH Vs. MANGAT SINGH
|
January 6, 2015 |
|
SARUP SINGH & ORS Vs. STATE OF HARYANA & ORS
|
August 20, 2015 |
|
SARVATRA INTEGRATED SERVICE PVT. LTD. Vs. PRESIDING OFFICER AND ORS.
|
May 4, 2015 |
|
SARVJIT SINGH BEDI Vs. ROMESH KUMAR
|
January 22, 2015 |
|
SARVODAYA KUMAR Vs. STATE OF HARYANA AND ORS.
|
March 20, 2015 |
|
SARWAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 12, 2015 |
|
SARWAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
August 19, 2015 |
|
SARWAN SINGH @ SAMMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2015 |
|
SARWAN SINGH @ SWARAN SINGH Vs. PRESIDING OFFICER
|
February 13, 2015 |
|
SARWAN SINGH AND OTHERS Vs. PURAN SINGH
|
August 7, 2015 |
|
SAT NARAIN Vs. CHARAN SINGH
|
February 21, 2015 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
July 30, 2015 |
|
SAT NARAIN Vs. STATE OF HARYANA AND ORS.
|
December 1, 2015 |
|
SAT NARAIN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 9, 2015 |
|
SAT NARAIN SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
SAT PAL Vs. STATE OF PUNJAB AND ORS.
|
March 9, 2015 |
|
SAT PAL Vs. STATE OF HARYANA AND ORS.
|
December 2, 2015 |
|
SAT PAL Vs. STATE OF HARYANA
|
September 2, 2015 |
|
SAT PAL AND ORS. Vs. TARSEM LAL
|
February 10, 2015 |
|
SAT PAL JINDAL Vs. ARUNA
|
November 30, 2015 |
|
SAT PARKASH Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
|
June 11, 2015 |
|
SAT PARKASH Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SAT PARKASH AND ORS. Vs. THE MUNICIPAL COMMITTEE AND ORS.
|
March 17, 2015 |
|
SATBIR Vs. AGGARSAIN
|
March 17, 2015 |
|
SATBIR Vs. SUPERINTENDING CANAL OFFICER
|
October 30, 2015 |
|
SATBIR Vs. SHANTI DEVI AND ORS.
|
July 15, 2015 |
|
SATBIR Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2015 |
|
SATBIR Vs. KUNTI DEVI
|
April 27, 2015 |
|
SATBIR Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 2015 |
|
SATBIR AND ANOTHER Vs. HUKAM SINGH AND OTHERS
|
September 15, 2015 |
|
SATBIR AND ORS. Vs. STATE OF HARYANA
|
July 22, 2015 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
May 13, 2015 |
|
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 22, 2015 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
March 10, 2015 |
|
SATBIR SINGH Vs. MACHINO PLASTIC LTD
|
May 15, 2015 |
|
SATBIR SINGH Vs. KAMLESH
|
January 12, 2015 |
|
SATBIR SINGH Vs. GRAM PANCHAYAT VILLAGE RITOLI
|
May 11, 2015 |
|
SATBIR SINGH AND ORS. Vs. STATE OF HARYANA
|
January 7, 2015 |
|
SATENDER DHAMA Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
SATGUR SINGH AND ANR Vs. KULDIP SINGH AND ANR
|
August 21, 2015 |
|
SATGURU RICE AND GENERAL MILLS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
August 20, 2015 |
|
SATIA PAPER MILLS LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
February 19, 2015 |
|
SATINDER DHAMA @ SATENDER DHAMA Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
SATINDER KAUR Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
SATINDER KAUR AND ORS. Vs. JASWINDER KAUR AND ORS.
|
October 6, 2015 |
|
SATINDER KUMAR SHARMA Vs. STATE OF HARYANA AND ORS.
|
September 8, 2015 |
|
SATINDER SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
SATINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
SATISH Vs. STATE OF HARYANA AND ORS.
|
September 19, 2015 |
|
SATISH Vs. PRITI ETC
|
May 6, 2015 |
|
SATISH Vs. KAMLA
|
February 11, 2015 |
|
SATISH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 4, 2015 |
|
SATISH AND ORS. Vs. HUKAM SINGH AND ORS.
|
October 6, 2015 |
|
SATISH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 29, 2015 |
|
SATISH BANSAL Vs. NCB CHANDIGARH
|
July 3, 2015 |
|
SATISH BHANOT Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
SATISH BHATIA Vs. STATE OF HARYANA
|
January 28, 2015 |
|
SATISH CHANDER AND ORS Vs. STATE OF PUNJAB
|
July 7, 2015 |
|
SATISH CHANDRA GUPTA Vs. STATE OF HARYANA AND ANR
|
July 10, 2015 |
|
SATISH GIR Vs. STATE OF HARYANA
|
September 23, 2015 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
March 25, 2015 |
|
SATISH KUMAR Vs. TARSEM LAL
|
April 24, 2015 |
|
SATISH KUMAR Vs. SOM PARKASH RISHI
|
April 6, 2015 |
|
SATISH KUMAR Vs. POOJA
|
January 15, 2015 |
|
SATISH KUMAR Vs. STATE OF PUNJAB & ANOTHER
|
September 15, 2015 |
|
SATISH KUMAR Vs. OM PARKASH
|
August 3, 2015 |
|
SATISH KUMAR Vs. KAMALJIT KAUR AND ORS.
|
July 8, 2015 |
|
SATISH KUMAR Vs. DIMPLE KUMARI AND ORS.
|
October 7, 2015 |
|
SATISH KUMAR AGGARWAL Vs. PUNJAB & HARYANA HIGH COURT
|
March 18, 2015 |
|
SATISH KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
July 15, 2015 |
|
SATISH KUMAR AND ORS. Vs. DEV BALA AND ORS.
|
January 16, 2015 |
|
SATISH KUMAR AND ORS. Vs. LAXMI NARAIN AND ORS.
|
December 22, 2015 |
|
SATISH KUMAR SANGHI Vs. BABU LAL AND ORS.
|
September 1, 2015 |
|
SATJIT SINGH Vs. KAMALJIT SINGH
|
February 10, 2015 |
|
SATLUJ COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. FINANCIAL COMMISSIONER (COOPERATION), PUNJAB, CHANDIGARH AND
|
May 28, 2015 |
|
SATNAM AGRO INDUSTRIES, DISTRICT FEROZEPUR Vs. JAMMU COMMISSION AGENTS, MANDI GURUHAR SAHAI DISTRICT FEROZEPUR
|
August 17, 2015 |
|
SATNAM KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 27, 2015 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2015 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 2015 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
February 16, 2015 |
|
SATNAM SINGH Vs. ICICI BANK LTD.
|
January 7, 2015 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
September 3, 2015 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
SATNAM SINGH Vs. PARVITA MAHENDRU
|
May 18, 2015 |
|
SATNAM SINGH Vs. PHOOLA SINGH AND ORS.
|
April 28, 2015 |
|
SATNAM SINGH @ BITTU Vs. STATE OF PUNJAB
|
July 27, 2015 |
|
SATNAM SINGH @ SATTI Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
SATNAM SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
SATNAM SINGH AND ORS. Vs. JAGTAR SINGH
|
May 1, 2015 |
|
SATNAM SINGH AND OTHERS Vs. DEV KAUR
|
August 20, 2015 |
|
SATNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANR
|
July 16, 2015 |
|
SATNAM SINGH PATWARI Vs. STATE OF PUNJAB
|
December 1, 2015 |
|
SATPAL Vs. STATE OF HARYANA
|
February 4, 2015 |
|
SATPAL Vs. SHEELA AND ORS.
|
December 4, 2015 |
|
SATPAL Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
SATPAL Vs. TARA SINGH
|
April 29, 2015 |
|
SATPAL Vs. SOM NATH @ SOMI
|
February 24, 2015 |
|
SATPAL Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
SATPAL AND ORS. Vs. RESHAM AND ORS.
|
November 2, 2015 |
|
SATPAL GOEL Vs. SURINCHALA HANDA
|
March 11, 2015 |
|
SATPAL ROHILLA Vs. KHEM CHAND AND ORS.
|
July 24, 2015 |
|
SATPAL SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 5, 2015 |
|
SATPAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
August 25, 2015 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
July 27, 2015 |
|
SATPAL SINGH SIDHU Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
July 10, 2015 |
|
SATPAL SINGLA Vs. STATE OF HARYANA
|
April 27, 2015 |
|
SATVINDER SINGH Vs. INSTITUTE OF BANKING PERSONNEL SELECTION (IBPS)
|
April 10, 2015 |
|
SATVINDER SINGH CHOUDHARY Vs. STATE OF HARYANA
|
March 27, 2015 |
|
SATVINDERJIT SINGH Vs. REENA RANI AND ORS.
|
December 4, 2015 |
|
SATVIR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2015 |
|
SATVIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 14, 2015 |
|
SATWANT KAUR Vs. STATE OF HARYANA AND ORS
|
October 6, 2015 |
|
SATWANT KAUR AND ORS. Vs. MANI RAM AND ORS.
|
April 24, 2015 |
|
SATWANT KAUR AND ORS. Vs. STATE OF HARYANA
|
February 23, 2015 |
|
SATWANT SINGH AND ORS Vs. KULWINDER SINGH AND ORS
|
November 19, 2015 |
|
SATWANTI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 30, 2015 |
|
SATWINDER SINGH Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
SATWINDER SINGH Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
SATWINDER SINGH @ MINTU Vs. STATE OF U T CHANDIGARH
|
April 1, 2015 |
|
SATYA Vs. BABITA SHARMA
|
September 11, 2015 |
|
SATYA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2015 |
|
SATYA DEVI AND ORS. Vs. BUA DASS AND ORS.
|
September 23, 2015 |
|
SATYA METAL INDUSTRIES Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND ORS.
|
May 25, 2015 |
|
SATYA NARAIN SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ORS.
|
April 24, 2015 |
|
SATYA PAL Vs. DISTRICT AND SESSIONS JUDGE, KURUKSHETRA AND ORS.
|
September 8, 2015 |
|
SATYA PAL Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2015 |
|
SATYABIR GOYAL AND ORS. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS.
|
October 14, 2015 |
|
SATYANARAIN Vs. STATE OF HARYANA
|
May 19, 2015 |
|
SATYAVARAT ARYA Vs. STATE OF HARYANA AND ORS.
|
May 21, 2015 |
|
SATYAWAN Vs. STATE OF HARYANA
|
February 12, 2015 |
|
SATYAWAN Vs. STATE OF HARYANA
|
March 31, 2015 |
|
SATYAWAN Vs. PRESIDING OFFICER
|
July 28, 2015 |
|
SATYAWAN Vs. STATE BANK OF PATIALA AND ORS.
|
January 28, 2015 |
|
SATYAWAN @ SATAYAN Vs. STATE OF HARYANA
|
July 8, 2015 |
|
SATYAWAN AND OTHERS Vs. STATE OF HARYANA & OTHERS
|
November 17, 2015 |
|
SATYAWAN DAHIYA Vs. STATE OF HARYANA
|
October 7, 2015 |
|
SATYAWAN SHARMA Vs. JAMNA DASS AND OTHERS
|
July 2, 2015 |
|
SATYAWATI Vs. STATE OF HARYANA AND ORS.
|
January 6, 2015 |
|
SAUDAGAR SINGH Vs. RAJINDER SINGH
|
February 10, 2015 |
|
SAUDAGAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
SAURABH BAHL Vs. STATE OF HARYANA
|
January 21, 2015 |
|
SAURABH MADAN AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 6, 2015 |
|
SAVIN AND ORS. Vs. STATE OF HARYANA
|
September 16, 2015 |
|
SAVINDER KAUR Vs. KULWINDER KAUR
|
January 23, 2015 |
|
SAVINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 2, 2015 |
|
SAVITA Vs. BAR COUNCIL OF PUNJAB & HARYANA AND ORS.
|
April 30, 2015 |
|
SAVITA Vs. DAVINDER SINGH
|
October 6, 2015 |
|
SAVITA Vs. RAM SINGH
|
May 18, 2015 |
|
SAVITA AND ORS. Vs. SATPAL AND ORS.
|
September 21, 2015 |
|
SAVITA DEVI Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND OTHERS
|
May 5, 2015 |
|
SAVITA PURI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 30, 2015 |
|
SAVITA SHARMA AND ORS. Vs. DISTRICT MAGISTRATE AND ORS.
|
August 24, 2015 |
|
SAVITRI DEVI Vs. STATE OF HARYANA AND ORS.
|
March 10, 2015 |
|
SAVITRI DEVI & ORS Vs. SUBHASH CHAND & ANR
|
December 9, 2015 |
|
SAVITRI DEVI AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
|
October 12, 2015 |
|
SAVITRI JAIN Vs. K K GARG
|
January 20, 2015 |
|
SAWARANJIT KAUR Vs. AVTAR SINGH
|
August 3, 2015 |
|
SAWINDER KAUR Vs. KANSO
|
April 30, 2015 |
|
SAWINDER SINGH Vs. GURBACHAN SINGH AND OTHERS
|
August 25, 2015 |
|
SAWINDER SINGH Vs. JAGMOHAN SINGH
|
April 20, 2015 |
|
SAWINDER SINGH AND ANOTHER Vs. PARAMJIT KAUR AND ANOTHER
|
August 5, 2015 |
|
SAWROOP CHAND Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
SD BIO STANDARD DIAGNOSTICS PVT. LTD. Vs. ALERE MEDICAL PVT. LTD.
|
March 31, 2015 |
|
SDO IRRIGATION AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
December 17, 2015 |
|
SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, U T CHANDIGARH AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANOTHER
|
July 7, 2015 |
|
SECRETARY, PUNJAB STATE ELECTRICITY BOARD AND ORS. Vs. PRESIDING OFFICER AND ORS.
|
November 2, 2015 |
|
SEEMA Vs. STATE OF HARYANA
|
January 21, 2015 |
|
SEEMA Vs. STATE OF HARYANA AND ANOTHER
|
October 6, 2015 |
|
SEEMA Vs. JOGINDER
|
March 23, 2015 |
|
SEEMA Vs. STATE OF HARYANA
|
February 18, 2015 |
|
SEEMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 4, 2015 |
|
SEEMA AND ORS. Vs. RAVI PATNI AND ORS.
|
July 27, 2015 |
|
SEEMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 14, 2015 |
|
SEEMA RANI Vs. SUKHBIR SINGH
|
January 20, 2015 |
|
SEERATJOT SINGH @ RANA Vs. STATE OF PUNJAB & OTHERS
|
July 14, 2015 |
|
SEHJAD Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SEHZAD AND ORS. Vs. STATE OF HARYANA
|
May 13, 2015 |
|
SEIGHTEEN ELECTRICALS PVT LTD Vs. PACL LTD
|
July 3, 2015 |
|
SERCO BPO PRIVATE LIMITED Vs. AUTHORITY FOR ADVANCE RULINGS AND ORS.
|
August 26, 2015 |
|
SETH MURLIDHAR DALMIA CHARITABLE TRUST Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND
|
May 6, 2015 |
|
SEVA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 2, 2015 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
August 6, 2015 |
|
SEWA SINGH Vs. THE DAILY LOK ADALAT (BENCH NO. 1), PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS.
|
October 14, 2015 |
|
SEWA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 19, 2015 |
|
SFL INDUSTRIES LTD. Vs. RELIANCE CAPITAL LTD. AND ORS.
|
April 9, 2015 |
|
SH KANTH SHARMA @ JUJ Vs. STATE OF PUNJAB AND ANR
|
August 20, 2015 |
|
SH KANWALJIT SINGH MUJRAL AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH
|
August 17, 2015 |
|
SH. GURUNANAK MISSION EDUCATIONAL TRUST (REGD.) Vs. STATE OF HARYANA AND ORS.
|
September 9, 2015 |
|
SH. RATTAN CHAND SHARMA Vs. NIKKA RAM
|
March 25, 2015 |
|
SHABEG SINGH Vs. STATE OF PUNJAB
|
January 15, 2015 |
|
SHADI RAM Vs. MOHAN SINGH AND OTHERS
|
September 24, 2015 |
|
SHAHABAD COOPERATIVE SUGAR MILLS LIMITED Vs. ACIT, KURUKSHETRA CIRCLE, AAYAKAR BHAWAN, KURUKSHETRA
|
August 25, 2015 |
|
SHAHBAAZ SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 30, 2015 |
|
SHAHEED CAPTAIN D K KHOLA EDUCATION AND CHARITABLE TRUST AND
ANOTHER Vs. MAHARISHI DAYANAND UNIVERSITY AND ANOTHER
|
September 19, 2015 |
|
SHAILENDER SINGH Vs. KOTAK MOHINDRA BANK LTD. AND ORS.
|
September 1, 2015 |
|
SHAILENDER SINGH AND ORS. Vs. HARENDER SINGH AND ORS.
|
April 7, 2015 |
|
SHAKTI AND ORS. Vs. STATE OF PUNJAB
|
May 18, 2015 |
|
SHAKTI INDUSTRIAL CORPORATION Vs. RIDAUS AUTO COMPONENTS PRIVATE LIMITED AND ORS.
|
May 4, 2015 |
|
SHAKTI INDUSTRIES Vs. REVISIONAL AUTHORITY-CUM-DEPUTY EXCISE AND TAXATION COMMISSIONER (INSPECTION)
|
January 30, 2015 |
|
SHAKTI ROLLER FLOUR MILLS Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED AND ORS.
|
February 5, 2015 |
|
SHAKUN MEHTA Vs. COMMISSIONER OF INCOME TAX, HISAR
|
August 18, 2015 |
|
SHAKUNTALA BHASIN Vs. R K KHANNA
|
January 29, 2015 |
|
SHAKUNTLA Vs. INDERPAL SINGH
|
December 1, 2015 |
|
SHAKUNTLA (SINCE DECEASED) Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH
|
March 20, 2015 |
|
SHAKUNTLA AND OTHERS Vs. KULDEEP @ SOLU @ SONU AND OTHERS
|
September 10, 2015 |
|
SHAKUNTLA RANI AND ORS. Vs. PREM SINGH AND ORS.
|
August 27, 2015 |
|
SHALINDER Vs. STATE OF HARYANA
|
March 4, 2015 |
|
SHALINI SINDHU Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
SHALINI VASHISTHA Vs. GURSHARAN LAL & ANOTHER
|
March 18, 2015 |
|
SHALLU VIJ Vs. VIKRAMPAL BANSAL AND ORS.
|
March 4, 2015 |
|
SHALU ALIAS Vs. RAJINDER KUMAR
|
February 2, 2015 |
|
SHAM CHAND Vs. PRESIDING OFFICER AND ORS.
|
February 26, 2015 |
|
SHAM LABHAYA AND ORS. Vs. PUNJAB STATE POWER CORPORATION LTD.
|
May 21, 2015 |
|
SHAM LAL Vs. OMKAR ALIAS OMA AND ANOTHER
|
September 16, 2015 |
|
SHAM LAL Vs. PARDAKHAN SINGH
|
May 12, 2015 |
|
SHAM LAL AND OTHERS Vs. JASBIR SINGH AND OTHERS
|
July 28, 2015 |
|
SHAM LAL BISHNOI AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 30, 2015 |
|
SHAM SUNDER Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH
|
January 22, 2015 |
|
SHAM SUNDER Vs. STATE OF PUNJAB
|
May 11, 2015 |
|
SHAM SUNDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 22, 2015 |
|
SHAMBHU DARSHAN DHOOP INDUSTRIES Vs. STATE OF HARYANA & OTHERS
|
December 15, 2015 |
|
SHAMBU NATH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
September 17, 2015 |
|
SHAMBU RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ORS.
|
July 23, 2015 |
|
SHAMMI Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
SHAMSHAD BEGUM Vs. HASSAN MURTAZA AND ORS.
|
October 30, 2015 |
|
SHAMSHAD KHAN @ SADHA Vs. STATE OF PUNJAB
|
January 12, 2015 |
|
SHAMSHER Vs. STATE OF HARYANA
|
January 29, 2015 |
|
SHAMSHER SINGH Vs. NAVEEN KUMAR AND ORS.
|
September 14, 2015 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
March 12, 2015 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
May 12, 2015 |
|
SHAMSHER SINGH Vs. SURJIT SINGH
|
January 13, 2015 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
December 23, 2015 |
|
SHAMSHER SINGH Vs. PARVEEN AND OTHERS
|
August 18, 2015 |
|
SHAMSHER SINGH Vs. SANJAY KOTHARI AND ORS.
|
May 4, 2015 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 29, 2015 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
October 5, 2015 |
|
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB
|
November 28, 2015 |
|
SHAMSHER SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
November 5, 2015 |
|
SHAMSHER SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 25, 2015 |
|
SHAMSHER SINGH AND ORS. Vs. BHAGWAN SINGH AND ORS.
|
February 26, 2015 |
|
SHAMSHER SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
SHAMSHER SINGH AND ORS. Vs. THE UNION TERRITORY ADMINISTRATION AND ORS.
|
July 29, 2015 |
|
SHAMSHER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 29, 2015 |
|
SHANKAR AND ORS. Vs. STATE OF HARYANA
|
August 5, 2015 |
|
SHANKAR AND ORS. Vs. STATE OF HARYANA
|
August 11, 2015 |
|
SHANKER SINGH Vs. GRAM PANCHAYAT VILLAGE MOHKAM ARIAN AND OTHERS
|
September 22, 2015 |
|
SHANKUNTLA DEVI AND ANOTHER Vs. PREM CHAND AND ANOTHER
|
July 14, 2015 |
|
SHANNI AND ORS. Vs. STATE OF HARYANA
|
September 7, 2015 |
|
SHANOO Vs. STATE OF PUNJAB
|
May 8, 2015 |
|
SHANTANU GOSWAMI Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
SHANTI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
|
SHANTI DEVI Vs. BAHUBALI OVERSEAS PVT. LTD.
|
September 24, 2015 |
|
SHANTI DEVI Vs. STATE OF HARYANA AND ORS.
|
December 7, 2015 |
|
SHARAMJIT SINGH Vs. BAHADUR SINGH AND ORS.
|
March 17, 2015 |
|
SHARANJIT KAUR Vs. MOHINDER SINGH AND OTHERS
|
December 11, 2015 |
|
SHARDHA NAND SHARMA Vs. STATE OF HARYANA AND ORS.
|
July 20, 2015 |
|
SHARMA & GANGAHAR BUILDERS AND COLONIZERS PVT. LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 2015 |
|
SHARMA GLASS TRADING COMPANY BRANCH OFFICE ROSE COLONY PATIALA Vs. JAGDISH KUMAR SON OF ARJAN DASS
|
July 13, 2015 |
|
SHARWAN KUMAR MITTAL Vs. VIBHA GOEL AND ORS.
|
April 29, 2015 |
|
SHASHI BALA Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2015 |
|
SHASHI BALA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 27, 2015 |
|
SHASHI BALA SHARMA Vs. CAT, CHANDIGARH BENCH AND ORS.
|
December 3, 2015 |
|
SHASHI BALA SHARMA Vs. STATE OF PUNJAB AND ORS.
|
May 12, 2015 |
|
SHASHI BAWA Vs. STATE OF PUNJAB
|
December 19, 2015 |
|
SHASHI KANT JHA Vs. STATE OF HARYANA
|
March 30, 2015 |
|
SHASHI KUMAR DHAKA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 13, 2015 |
|
SHATRUGHAN KUSHWAHA Vs. GEETA DEVI
|
May 13, 2015 |
|
SHAVITIRI AND OTHERS Vs. RAM NIWAS AND OTHERS
|
September 4, 2015 |
|
SHAVNAM AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2015 |
|
SHAYANA KANOTRA Vs. GURU NANAK DEV UNIVERSITY
|
January 15, 2015 |
|
SHEEL KUMARI Vs. SATYAWART
|
March 2, 2015 |
|
SHEEL SHARMA Vs. STATE OF HARYANA
|
July 23, 2015 |
|
SHEERIN SHAH AND ORS. Vs. BABA FARID UNIVERSITY AND ORS.
|
November 3, 2015 |
|
SHEETAL KUMAR Vs. DES RAJ
|
October 20, 2015 |
|
SHEKH RAM Vs. STATE OF PUNJAB AND OTHERS
|
October 12, 2015 |
|
SHEKHAR GUPTA Vs. TARLOKI NATH
|
January 22, 2015 |
|
SHEO RAM Vs. STATE OF HARYANA
|
September 9, 2015 |
|
SHEORAJ Vs. SUNITA AND ORS.
|
October 8, 2015 |
|
SHER SINGH Vs. HARI CHAND AND ORS.
|
February 11, 2015 |
|
SHER SINGH Vs. SHAKUNTALA DEVI AND ORS.
|
September 8, 2015 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
May 1, 2015 |
|
SHER SINGH Vs. GURLAL SINGH AND ORS.
|
July 20, 2015 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
SHER SINGH @ SHERA Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SHERA ALIAS SHAMSHER Vs. SUKHDEVI ALIAS NEELAM
|
January 13, 2015 |
|
SHESH KARAN Vs. STATE OF HARYANA
|
February 4, 2015 |
|
SHEWATA Vs. STATE OF HARYANA AND ORS.
|
September 16, 2015 |
|
SHIKHAR SARIN Vs. PANJAB UNIVERSITY AND ORS.
|
May 4, 2015 |
|
SHIMBU SINGH Vs. JAGDEV SINGH
|
March 23, 2015 |
|
SHIMLA DEVI Vs. HARPAL SINGH
|
March 18, 2015 |
|
SHINDER PAL AND OTHERS Vs. VIPIN KUMAR AND OTHERS
|
July 14, 2015 |
|
SHINDER SINGH Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
SHINDERPAL KAUR Vs. STATE OF PUNJAB
|
August 13, 2015 |
|
SHINGARA SINGH Vs. NASIB KAUR AND ORS.
|
October 20, 2015 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 26, 2015 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
SHINGARI DEVI (DECEASED) AND ORS Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2015 |
|
SHIROMANI GURDWARA PRABANDHAK COMMITTEE Vs. CHANAN SINGH AND COMPANY AND ANOTHER
|
August 31, 2015 |
|
SHISH RAM Vs. HARYANA KSHSTRIYA GRAMIN BANK AND ORS.
|
July 8, 2015 |
|
SHISH RAM Vs. COMMISSIONER, GURGAON DIVISION & ORS
|
August 11, 2015 |
|
SHISH RAM DAYMA Vs. UNION OF INDIA
|
March 12, 2015 |
|
SHISHOBIT VEER SINGH Vs. THAPAR UNIVERSITY AND ORS.
|
September 7, 2015 |
|
SHIV BIR SINGH Vs. AMRITA SINGH @ AMRIT KAUR AND OTHERS
|
August 12, 2015 |
|
SHIV CHARAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 7, 2015 |
|
SHIV CHARANJIT PURI Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2015 |
|
SHIV DEI ENTERPRISES AND ORS. Vs. UDAMI AND ORS.
|
February 25, 2015 |
|
SHIV DIAL SINGH Vs. JITENDER KUMAR AND ORS.
|
March 3, 2015 |
|
SHIV DUTT Vs. PREM CHAND SHARMA
|
January 28, 2015 |
|
SHIV HARI Vs. STATE OF HARYANA AND OTHERS
|
September 9, 2015 |
|
SHIV HOSIERY FACTORY AND OTHERS Vs. RAJ KUMAR BANSAL
|
July 2, 2015 |
|
SHIV INDER CHARAN SINGH TOOR Vs. SUBHASH CHANDER AND ANR
|
December 7, 2015 |
|
SHIV INDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 13, 2015 |
|
SHIV KUMAR Vs. RAJ DEVI AND ORS.
|
October 1, 2015 |
|
SHIV KUMAR Vs. JAGMINDER GOYAL AND ORS.
|
January 7, 2015 |
|
SHIV KUMAR Vs. SALAMTI
|
May 27, 2015 |
|
SHIV KUMAR AND ORS Vs. STATE OF HARYANA AND ANR
|
August 3, 2015 |
|
SHIV KUMAR AND ORS. Vs. MANJEET KAUR AND ORS.
|
March 10, 2015 |
|
SHIV KUMAR AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
May 15, 2015 |
|
SHIV KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2015 |
|
SHIV KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 28, 2015 |
|
SHIV KUMAR BAJAJ Vs. STATE OF PUNJAB AND ORS.
|
January 16, 2015 |
|
SHIV KUMAR BHANDARI Vs. KAILASH SONI AND ORS.
|
May 15, 2015 |
|
SHIV LAL Vs. SHEO BAI AND OTHERS
|
September 18, 2015 |
|
SHIV NARAIN DIXIT Vs. BALWANT SINGH
|
July 13, 2015 |
|
SHIV SINGH AND ORS. Vs. GURBACHAN SINGH AND ORS.
|
February 18, 2015 |
|
SHIVA EDUCATION SOCIETY, KASSAN Vs. STATE OF HARYANA AND OTHERS
|
July 10, 2015 |
|
SHIVALAYA CONSTRUCTION CO. PVT. LTD. Vs. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND ORS.
|
May 7, 2015 |
|
SHIVANI Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
SHIVANI & OTHERS Vs. DHANWANTRY AYURVEDIC COLLEGE & DABUR DHANWANTRY HOSPITAL & OTHERS
|
December 18, 2015 |
|
SHIVDEV SINGH AND ORS. Vs. GAU RAKSHAK MANDAL, SANGRUR
|
May 13, 2015 |
|
SHIVINDER KAUR Vs. SONU KUMAR
|
April 24, 2015 |
|
SHIVJI SINGLA & SONS Vs. STATE OF PUNJAB AND ORS.
|
May 26, 2015 |
|
SHIVPAM AGROFOODS PRIVATE LIMITED Vs. ALLAHABAD BANK
|
May 7, 2015 |
|
SHIWALIK CO-OP LABOUR & CONST SOCIETY LTD Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
March 19, 2015 |
|
SHOBHA CHUGH Vs. STATE OF HARYANA AND ORS.
|
January 7, 2015 |
|
SHOBHA RAM RATURI Vs. UHBVNL AND ORS.
|
May 6, 2015 |
|
SHOW OFF BRANDS BARGAIN AND ANOTHER Vs. JET AGE MULTIMEDIA AND ANOTHER
|
September 24, 2015 |
|
SHRI BALA JI COMPLEX WELFARE SOCIETY Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2015 |
|
SHRI GOW RAKSHNI SABHA Vs. LUDHIANA MUNICIPAL CORPORATION AND ORS.
|
November 2, 2015 |
|
SHRI NARAIN DASS (NOW DECEASED) TROUGH HIS LRS SMT. SHEELA AND OTHERS Vs. MURTI SHREE PARAS NATHJI
|
October 5, 2015 |
|
SHRI PAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 17, 2015 |
|
SHRI PREM PROPERTIES PVT LTD Vs. STATE OF HARYANA
|
February 10, 2015 |
|
SHRI R. PRASAD & ANR. Vs. CAPTAIN D.S. GIARE & ORS.
|
May 19, 2015 |
|
SHRI RAM Vs. KAMLA DEVI
|
March 31, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY Vs. MANGE RAM AND ORS.
|
January 29, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. KARNAIL KAUR AND ORS.
|
August 3, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. SANDHIYA AND ORS.
|
June 30, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. RENU AND ORS.
|
April 21, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. KISTURI AND ORS.
|
September 14, 2015 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. KAMAL SINGH AND ORS.
|
July 8, 2015 |
|
SHRI VIJAY KUMAR SAQI AND ANOTHER Vs. BHUPINDER SINGH AND OTHERS
|
October 1, 2015 |
|
SHRIMATI RAJ BALA Vs. JAI PARKASH
|
February 4, 2015 |
|
SHRIPAD DALIP TIKARAM AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
|
December 3, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICE), GURGAON AND ORS.
|
September 28, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHAKTI FOAM PVT. LTD. AND ORS.
|
September 28, 2015 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. TAYYUB HUSSAIN AND ORS.
|
September 28, 2015 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SHASHI BALA AND OTHERS
|
December 21, 2015 |
|
SHRUTI ARORA Vs. ANISH ARORA
|
January 28, 2015 |
|
SHUBEG SINGH AND OTHERS Vs. PARDHAN KAUR AND OTHERS
|
August 10, 2015 |
|
SHUBHRAM @ SUBE SINGH Vs. MAHENDER
|
July 1, 2015 |
|
SHUKBAI Vs. UNION OF INDIA
|
February 11, 2015 |
|
SHYAM SETIA Vs. STATE OF HARYANA AND ORS.
|
September 17, 2015 |
|
SHYAM SUNDER (HARYANA) INDUSTRIES PVT LTD HISAR Vs. CIT ROHTAK
|
March 19, 2015 |
|
SHYAM SUNDER AGGARWAL AND ORS. Vs. STATE OF HARYANA
|
September 16, 2015 |
|
SHYAM SUNDER AND ANOTHER Vs. STATE OF HARYANA
|
September 9, 2015 |
|
SHYAM SUNDER NIRANKARI Vs. COMMISSIONER OF INCOME TAX
|
August 20, 2015 |
|
SHYAMBIR Vs. HIRA AND ORS.
|
April 21, 2015 |
|
SHYAMWATI AND ORS. Vs. SURENDER SINGH YADAV AND ORS.
|
June 29, 2015 |
|
SI MOHINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 9, 2015 |
|
SI SUNDER SINGH NO 925/C (RETD ) Vs. STATE OF HARYANA
|
March 26, 2015 |
|
SIDAK AUTOMOBILES PRIVATE LIMITED Vs. RAJ NATH AUTOMATIVE
|
March 3, 2015 |
|
SIDDHARTH RAY Vs. BHARAT SANCHAR NIGAM LIMITED, JALANDHAR AND ANOTHER
|
September 16, 2015 |
|
SIEL INDUSTRIAL ESTATE LIMITED Vs. DARSHAN SINGH AND OTHERS
|
July 15, 2015 |
|
SIKANDER Vs. MAMTA
|
September 16, 2015 |
|
SIKANDER Vs. STATE OF HARYANA
|
July 1, 2015 |
|
SIKANDER SINGH @ RIDA Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
SIKANDER SINGH AND ORS. Vs. GIAN CHAND AND ORS.
|
January 13, 2015 |
|
SIKANDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 19, 2015 |
|
SILVARAJ Vs. BALWINDER SINGH AND ORS.
|
February 4, 2015 |
|
SIMARJIT KAUR Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
SIMBHU DAYAL Vs. STATE OF HARYANA AND ORS.
|
December 11, 2015 |
|
SIMERJEET SINGH @ SIMERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2015 |
|
SIMLA DEVI Vs. RAM LAL AND OTHERS
|
July 9, 2015 |
|
SIMRAN KAPOOR @ MAMTA Vs. VISHAL KAPOOR
|
August 24, 2015 |
|
SIMRAN SINGH Vs. STATE OF HARYANA AND ORS.
|
March 30, 2015 |
|
SIMRATPAL SINGH Vs. STATE OF PUNJAB
|
February 26, 2015 |
|
SINGH RAM ETC Vs. SHAMSHER SINGH ETC
|
August 26, 2015 |
|
SIRI RAM Vs. BAL KISHAN
|
December 10, 2015 |
|
SIS RAM Vs. PEHLAD AND ORS.
|
January 7, 2015 |
|
SITA DEVI Vs. STATE OF PUNJAB AND ORS.
|
August 13, 2015 |
|
SITA DEVI Vs. TIRATH RAM AND ORS.
|
February 18, 2015 |
|
SITA DEVI AND OTHERS Vs. SHEELA AND OTHERS
|
August 26, 2015 |
|
SITA RAM Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
SITA RAM SON OF AADRAM Vs. STATE OF HARYANA
|
July 20, 2015 |
|
SITA RANI AND ANOTHER Vs. STATE OF PUNJAB
|
August 24, 2015 |
|
SITARA BEGUM Vs. BHURI SINGH
|
February 27, 2015 |
|
SMAGH BHULLAR Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD AND ORS.
|
July 28, 2015 |
|
SMI ELECTROWIRE PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
|
January 23, 2015 |
|
SMT. MANGI AND OTHERS Vs. MADAN LAL AND OTHERS
|
October 19, 2015 |
|
SMT. SHARDA Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
SMT. URMIL BHASIN Vs. VED PARKASH GAUBA
|
November 26, 2015 |
|
SNEH LATA Vs. SANDEEP KUMAR JINDAL AND ORS.
|
February 13, 2015 |
|
SNEH SHAKTI Vs. UNION OF INDIA
|
May 8, 2015 |
|
SOCIETY FOR MODERN EDUCATION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND OTHERS
|
August 26, 2015 |
|
SODAGAR SINGH Vs. MEENU
|
February 26, 2015 |
|
SODHI LAL Vs. STATE OF PUNJAB
|
August 28, 2015 |
|
SOHAN LAL Vs. HARDEV SINGH
|
August 10, 2015 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
May 8, 2015 |
|
SOHAN LAL Vs. DIRECTOR ELEMENTARY EDUCATION OF HARYANA AND ORS.
|
July 31, 2015 |
|
SOHAN LAL Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
SOHAN LAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
March 23, 2015 |
|
SOHAN LAL Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
January 9, 2015 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
April 10, 2015 |
|
SOHAN LAL Vs. FINANCIAL COMMISSIONER [REVENUE], PUNJAB AND ORS.
|
July 20, 2015 |
|
SOHAN LAL AND ORS. Vs. BHAJAN LAL AND ORS.
|
February 4, 2015 |
|
SOHAN SINGH Vs. GURLABH SINGH
|
July 15, 2015 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
SOHAN SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS AND ORS.
|
April 23, 2015 |
|
SOHAN SINGH AND OTHERS Vs. SUKHWINDER SINGH
|
October 1, 2015 |
|
SOHNA ROCKY REALTORS PVT LTD AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2015 |
|
SOKINDER AND ORS. Vs. MOHAMAD IDRIS AND ORS.
|
November 19, 2015 |
|
SOM DEV Vs. STATE OF HARYANA
|
August 31, 2015 |
|
SOM DUTT Vs. STATE OF PUNJAB
|
April 23, 2015 |
|
SOM NATH Vs. MUKESH KUMAR
|
September 11, 2015 |
|
SOM NATH Vs. THE STATE OF HARYANA AND ORS.
|
January 6, 2015 |
|
SOM NATH BATRA Vs. STATE OF HARYANA AND ORS.
|
July 22, 2015 |
|
SOM PAL Vs. KASHMIRI LAL AND ORS.
|
July 9, 2015 |
|
SOM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 14, 2015 |
|
SOM VEER Vs. ANAND SINGH
|
April 27, 2015 |
|
SOMBIR Vs. RELIANCE GENERAL INSURANCE COMPANY
|
May 18, 2015 |
|
SOMI DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 23, 2015 |
|
SOMPAL Vs. STATE OF HARYANA
|
December 15, 2015 |
|
SONA DEVI Vs. JANTA RAM AND ORS.
|
February 4, 2015 |
|
SONA DEVI AND ORS. Vs. KRISHAN AND ORS.
|
September 4, 2015 |
|
SONA DEVI AND ORS. Vs. STATE OF HARYANA
|
October 29, 2015 |
|
SONIA @ LAXMI Vs. SANJAY
|
November 5, 2015 |
|
SONIA AND ANOTHER Vs. STATE OF PUNJAB
|
February 2, 2015 |
|
SONIA AND ORS. Vs. SURMUKH SINGH
|
December 14, 2015 |
|
SONICA MALHOTRA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
SONICA MALHOTRA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 6, 2015 |
|
SONU Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2015 |
|
SONU Vs. STATE OF HARYANA
|
February 4, 2015 |
|
SONU Vs. STATE OF PUNJAB
|
August 12, 2015 |
|
SONU Vs. STATE OF PUNJAB
|
January 7, 2015 |
|
SONU Vs. STATE OF HARYANA
|
October 1, 2015 |
|
SONU Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, AMBALA AND ORS.
|
October 15, 2015 |
|
SONU AKA SURENDER Vs. STATE OF HARYANA
|
August 4, 2015 |
|
SONU KUMAR Vs. STATE OF HARYANA
|
May 19, 2015 |
|
SONU KUMAR Vs. STATE OF PUNJAB
|
May 19, 2015 |
|
SONU KUMAR Vs. STATE OF HARYANA
|
April 9, 2015 |
|
SONU PAL AND OTHERS Vs. STATE OF HARYANA
|
September 24, 2015 |
|
SONU SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
October 29, 2015 |
|
SOOD INDUSTRIES Vs. PRESIDING OFFICER AND ORS.
|
March 3, 2015 |
|
SOUMYA SHARMA Vs. UNION OF INDIA
|
January 30, 2015 |
|
SOURAV MAINI Vs. STATE OF PUNJAB
|
March 23, 2015 |
|
SRI GURU RAMDASS CHARITABLE SOCIETY Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
August 24, 2015 |
|
SRI KRISHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 13, 2015 |
|
SRS RETREAT SERVICES LIMITED Vs. STATE OF HARYANA AND ORS.
|
November 6, 2015 |
|
ST. SOLDIER LIMITED Vs. PUSHPINDER KUMAR
|
September 11, 2015 |
|
STATE Vs. ASHOK KUMAR AND OTHERS
|
September 15, 2015 |
|
STATE AND ORS. Vs. MUNI LAL
|
August 12, 2015 |
|
STATE BANK OF INDIA Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
July 6, 2015 |
|
STATE BANK OF PATIALA Vs. SUNITA
|
February 27, 2015 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 22, 2015 |
|
STATE CHANDIGARH ADMINISTRATION Vs. SUNIL
|
August 31, 2015 |
|
STATE OF HARYANA Vs. ANANT RAM
|
September 2, 2015 |
|
STATE OF HARYANA Vs. GURCHARAN SINGH
|
December 19, 2015 |
|
STATE OF HARYANA Vs. LALCHI AND ORS.
|
March 3, 2015 |
|
STATE OF HARYANA Vs. BALDEV RAJ
|
April 1, 2015 |
|
STATE OF HARYANA Vs. PARTAP SINGH AND ORS.
|
April 6, 2015 |
|
STATE OF HARYANA Vs. SUMAN LATA
|
May 6, 2015 |
|
STATE OF HARYANA Vs. GURMAIL SINGH AND ORS.
|
April 1, 2015 |
|
STATE OF HARYANA Vs. JANGSHER SAINI
|
April 20, 2015 |
|
STATE OF HARYANA Vs. RANJANA DEVI
|
March 31, 2015 |
|
STATE OF HARYANA Vs. CHITRANJAN AND ANOTHER
|
September 1, 2015 |
|
STATE OF HARYANA Vs. M/S BHUMIKA ENTREPRENEUR AND ANOTHER
|
December 10, 2015 |
|
STATE OF HARYANA Vs. RAJESH KUMAR
|
September 8, 2015 |
|
STATE OF HARYANA Vs. VICTOR ENGINEERING WORKS
|
September 9, 2015 |
|
STATE OF HARYANA Vs. DHOOP SINGH & OTHERS
|
September 9, 2015 |
|
STATE OF HARYANA Vs. VISHNU BIR SINGH
|
October 5, 2015 |
|
STATE OF HARYANA Vs. MEHTA CONSTRUCTION COMPANY & ANOTHER
|
August 28, 2015 |
|
STATE OF HARYANA Vs. SANJAY
|
October 30, 2015 |
|
STATE OF HARYANA Vs. DEEPAK AND ORS.
|
July 9, 2015 |
|
STATE OF HARYANA Vs. JASBIR AND ORS.
|
April 10, 2015 |
|
STATE OF HARYANA Vs. LUMINOUS POWER TECHNOLOGIES PVT LTD
|
December 11, 2015 |
|
STATE OF HARYANA Vs. URMILA
|
July 14, 2015 |
|
STATE OF HARYANA Vs. RAVINDRA TUBES LTD
|
February 13, 2015 |
|
STATE OF HARYANA Vs. BABU LAL
|
January 28, 2015 |
|
STATE OF HARYANA Vs. NAWAB SINGH
|
March 26, 2015 |
|
STATE OF HARYANA Vs. SOMDUTT
|
June 2, 2015 |
|
STATE OF HARYANA Vs. BANSI
|
March 9, 2015 |
|
STATE OF HARYANA Vs. BAJRANG AND ORS.
|
May 27, 2015 |
|
STATE OF HARYANA Vs. MUKESH AND ORS.
|
November 26, 2015 |
|
STATE OF HARYANA Vs. MUKESH KUMAR
|
November 27, 2015 |
|
STATE OF HARYANA Vs. SEWAK
|
May 11, 2015 |
|
STATE OF HARYANA Vs. T S BHATTI
|
May 6, 2015 |
|
STATE OF HARYANA Vs. MUSSADI LAL
|
April 8, 2015 |
|
STATE OF HARYANA Vs. HARI CHAND AND ORS.
|
June 5, 2015 |
|
STATE OF HARYANA Vs. BALBIR SINGH; ADDITIONAL DISTRICT JUDGE, FARIDABAD AND OTHERS
|
August 5, 2015 |
|
STATE OF HARYANA Vs. ANUP SINGH AND ORS.
|
March 11, 2015 |
|
STATE OF HARYANA Vs. SHIV SHANKAR CONSTRUCTION CO. AND ORS.
|
November 3, 2015 |
|
STATE OF HARYANA Vs. BUMI HIWAY AND ORS.
|
October 28, 2015 |
|
STATE OF HARYANA Vs. SMT. KHAZANI DEVI
|
January 19, 2015 |
|
STATE OF HARYANA Vs. SATYA DEVI AND OTHERS
|
October 8, 2015 |
|
STATE OF HARYANA Vs. CHIRAG AND OTHERS
|
October 9, 2015 |
|
STATE OF HARYANA Vs. RAMESH KUMAR
|
May 6, 2015 |
|
STATE OF HARYANA Vs. JASBIR KAUR AND ORS.
|
April 8, 2015 |
|
STATE OF HARYANA AND ANOTHER Vs. GURDEEP KAHLON AND ANOTHER
|
August 10, 2015 |
|
STATE OF HARYANA AND ANOTHER Vs. HAKUMAT RAI MALHOTRA
|
September 7, 2015 |
|
STATE OF HARYANA AND ORS. Vs. ASHOK KUMAR AND ORS.
|
February 5, 2015 |
|
STATE OF HARYANA AND ORS. Vs. MAM KAUR AND ORS.
|
February 16, 2015 |
|
STATE OF HARYANA AND ORS. Vs. SHAMSHER SINGH SIHAG
|
January 9, 2015 |
|
STATE OF HARYANA AND ORS. Vs. TARA SINGH
|
July 1, 2015 |
|
STATE OF HARYANA AND ORS. Vs. JOGINDER SINGH
|
February 25, 2015 |
|
STATE OF HARYANA AND ORS. Vs. SURAJ KAUR AND ORS.
|
September 11, 2015 |
|
STATE OF HARYANA AND ORS. Vs. CHANDER PAL
|
April 28, 2015 |
|
STATE OF HARYANA AND ORS. Vs. RAMESH KUMAR AND ORS.
|
July 29, 2015 |
|
STATE OF HARYANA AND ORS. Vs. BUDH RAM AND ORS.
|
July 29, 2015 |
|
STATE OF HARYANA AND OTHERS Vs. RAJESH KUMAR
|
November 3, 2015 |
|
STATE OF HARYANA AND OTHERS Vs. PATOURI DEVI
|
July 23, 2015 |
|
STATE OF PUNJAB Vs. KULDEEP SINGH AND OTHERS
|
July 23, 2015 |
|
STATE OF PUNJAB Vs. LARSEN AND TURBO LTD AND OTHERS
|
August 13, 2015 |
|
STATE OF PUNJAB Vs. LAKHWINDER SINGH
|
September 23, 2015 |
|
STATE OF PUNJAB Vs. ASHOK KUMAR S E AND OTHERS
|
December 15, 2015 |
|
STATE OF PUNJAB Vs. BALJIT SINGH & ANOTHER
|
November 28, 2015 |
|
STATE OF PUNJAB Vs. KULDEEP SINGH AND OTHERS
|
December 24, 2015 |
|
STATE OF PUNJAB Vs. JOKHU RAM
|
December 18, 2015 |
|
STATE OF PUNJAB Vs. RATTAN KUMAR
|
December 19, 2015 |
|
STATE OF PUNJAB Vs. KEWAL KRISHAN UPPAL AND ORS.
|
February 4, 2015 |
|
STATE OF PUNJAB Vs. RAM SEWAK
|
February 23, 2015 |
|
STATE OF PUNJAB Vs. JAGJIT SINGH CHAHAL AND ORS.
|
October 7, 2015 |
|
STATE OF PUNJAB Vs. GURMAIL SINGH
|
April 21, 2015 |
|
STATE OF PUNJAB Vs. SARWAN SINGH
|
December 23, 2015 |
|
STATE OF PUNJAB Vs. SWARAN SINGH
|
December 19, 2015 |
|
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
March 11, 2015 |
|
STATE OF PUNJAB Vs. RAM JUARI
|
March 9, 2015 |
|
STATE OF PUNJAB Vs. SUKHMANDER SINGH AND ORS.
|
January 8, 2015 |
|
STATE OF PUNJAB Vs. BEER BAHADUR SINGH ALIAS KALA
|
January 16, 2015 |
|
STATE OF PUNJAB Vs. FAHIM SADIQ
|
February 6, 2015 |
|
STATE OF PUNJAB Vs. HARMINDER SINGH AND ORS.
|
April 9, 2015 |
|
STATE OF PUNJAB Vs. SUNIL KUMAR JAIN
|
January 16, 2015 |
|
STATE OF PUNJAB Vs. WAZIR ALI AND ORS.
|
May 19, 2015 |
|
STATE OF PUNJAB Vs. MAHANT JATINDER DASS CHELA MAHANT NAROTAM DASS
|
April 10, 2015 |
|
STATE OF PUNJAB Vs. GOLO KAUR
|
December 3, 2015 |
|
STATE OF PUNJAB Vs. JAGTAR SINGH
|
July 29, 2015 |
|
STATE OF PUNJAB AND ANOTHER Vs. DALJIT SINGH
|
July 2, 2015 |
|
STATE OF PUNJAB AND ANOTHER Vs. SHAVETA KAMBOJ
|
July 7, 2015 |
|
STATE OF PUNJAB AND ANOTHER Vs. NARANJAN SINGH AND OTHERS
|
September 18, 2015 |
|
STATE OF PUNJAB AND ANOTHER Vs. NARESH KUMARI
|
September 30, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. C.S. ANAND, ENGINEERS AND GOVT. CONTRACTOR
|
July 20, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. KAMALJIT SHARMA AND ORS.
|
March 17, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. OCEAN METAL PVT. LTD.
|
January 23, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. SATISH KUMAR AND ORS.
|
November 19, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
August 26, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. JAGJIT SINGH AND ORS.
|
February 27, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. CHAMKAUR SINGH
|
February 11, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. KAMLA RANI
|
February 13, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. SURJIT SINGH
|
March 20, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. MANJIT SINGH SETHI AND ORS.
|
August 4, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. P.O., INDUSTRIAL TRIBUNAL, BATHINDA AND ORS.
|
November 6, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. DHARAM PAL
|
April 24, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. SELF FINANCED B.ED. COLLEGES ASSOCIATION, PUNJAB (REGD.) AND ORS.
|
August 10, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. WAZIR KAUR AND ORS.
|
March 24, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. TARAWATI AND ORS.
|
September 2, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. KULWINDER KAUR AND ORS.
|
October 16, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. SUBHASH
|
April 27, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. JASWINDER SINGH AND ORS.
|
May 27, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. HARBHAJAN SINGH
|
April 29, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. KESAR SINGH
|
April 10, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. GURJANT SINGH
|
April 8, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. NASIB SINGH AND ORS.
|
July 13, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. KAUSHAL KAUR AND ORS.
|
July 8, 2015 |
|
STATE OF PUNJAB AND ORS. Vs. RAJA RAM AND ORS.
|
February 18, 2015 |
|
STATE OF PUNJAB AND OTHERS Vs. RAJ KRISHAN GROVER AND OTHERS
|
December 3, 2015 |
|
STATE OF PUNJAB AND OTHERS Vs. PARDEEP KUMAR
|
July 31, 2015 |
|
STATE OF PUNJAB THROUGH EXECUTIVE ENGINEER, CHANDPUR CONSTRUCTION DIVISION SYL CANAL PROJECT, PUNJAB Vs. PHOOL CHAND SATYA PAL
|
March 10, 2015 |
|
STATE OF PUNJAB, PUBLIC WORKS DEPARTMENT (B&R),CENTRAL WORKS
DIVISION Vs. V K SOOD, ENGINEER & CONTRACTOR
|
August 27, 2015 |
|
SUB DIVISIONAL OFFICER, UHBVNL AND ORS. Vs. SAT PARKASH SHARMA AND ORS.
|
July 17, 2015 |
|
SUBA Vs. SALITA DEVI
|
November 3, 2015 |
|
SUBA SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
SUBASH KUMAR Vs. JAGJIT KAUR
|
January 20, 2015 |
|
SUBEDAR DARSHAN SINGH AND ORS. Vs. LAL SINGH AND ORS.
|
July 13, 2015 |
|
SUBEENA Vs. STATE OF HARYANA AND ORS.
|
December 29, 2015 |
|
SUBHASH Vs. SHIV KUMAR
|
May 25, 2015 |
|
SUBHASH Vs. SHIVANI
|
December 3, 2015 |
|
SUBHASH Vs. STATE OF HARYANA
|
August 19, 2015 |
|
SUBHASH Vs. STATE OF HARYANA
|
July 17, 2015 |
|
SUBHASH Vs. STATE OF PUNJAB
|
August 17, 2015 |
|
SUBHASH @ BHURA Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SUBHASH AND ORS. Vs. STATE OF HARYANA
|
January 14, 2015 |
|
SUBHASH ARORA Vs. PAL INFRASTRUCTURE & DEVELOPERS PRIVATE LTD
|
February 19, 2015 |
|
SUBHASH CH. SAMANTRAY Vs. STATE OF PUNJAB AND ORS.
|
November 16, 2015 |
|
SUBHASH CHAND Vs. STATE OF HARYANA AND ORS.
|
June 4, 2015 |
|
SUBHASH CHAND Vs. PRESIDING OFFICER AND ORS.
|
April 29, 2015 |
|
SUBHASH CHAND Vs. OM PARKASH AND ORS.
|
April 7, 2015 |
|
SUBHASH CHAND Vs. KRISHAN CHAND
|
May 25, 2015 |
|
SUBHASH CHAND Vs. RAJ KUMAR AND OTHERS
|
August 17, 2015 |
|
SUBHASH CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 2, 2015 |
|
SUBHASH CHAND SHARMA Vs. STATE OF HARYANA
|
July 7, 2015 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA AND ORS.
|
March 18, 2015 |
|
SUBHASH CHANDER Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
October 1, 2015 |
|
SUBHASH CHANDER Vs. PRIKSHIT AND ORS.
|
July 27, 2015 |
|
SUBHASH CHANDER Vs. ANSHUL SINGLA
|
January 8, 2015 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
February 19, 2015 |
|
SUBHASH CHANDER Vs. DAYANAND & ANOTHER
|
July 29, 2015 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
SUBHASH CHANDER Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
February 11, 2015 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA AND ORS.
|
November 19, 2015 |
|
SUBHASH CHANDER Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2015 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
SUBHASH CHANDER Vs. HARJIT SINGH AND ORS.
|
August 3, 2015 |
|
SUBHASH CHANDER AND ANOTHER Vs. MUNICIPAL COMMITTEE
|
August 3, 2015 |
|
SUBHASH CHANDER AND ORS. Vs. ANIL KUMAR AND ORS.
|
March 17, 2015 |
|
SUBHASH CHANDER MALIK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 18, 2015 |
|
SUBHASH GOYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 16, 2015 |
|
SUBHASH KHANNA Vs. MARKET COMMITTEE, CHANDIGARH
|
May 19, 2015 |
|
SUBHASH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
July 1, 2015 |
|
SUBHASH PADAM Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
SUBHASH SHARMA Vs. PUNJAB NATIONAL BANK AND ORS.
|
July 29, 2015 |
|
SUBHASH SON OF RAM CHANDER Vs. STATE OF HARYANA
|
July 8, 2015 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
November 28, 2015 |
|
SUCHA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2015 |
|
SUCHA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 13, 2015 |
|
SUCHA SINGH Vs. NAND LAL
|
April 30, 2015 |
|
SUCHA SINGH @ KALA Vs. STATE OF PUNJAB
|
January 8, 2015 |
|
SUCHA SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
SUCHA SINGH AND ORS. Vs. NARANJAN SINGH AND ORS.
|
July 17, 2015 |
|
SUDARSHAN DEEP KAUR Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS
|
July 7, 2015 |
|
SUDARSHAN GAUR AND ANOTHER Vs. TARSEM KUMAR AND OTHERS
|
April 24, 2015 |
|
SUDARSHAN KUMAR Vs. MANISH MANCHANDA
|
May 21, 2015 |
|
SUDARSHAN KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2015 |
|
SUDARSHAN KUMAR WADHWA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2015 |
|
SUDEEP KAUR SAWHNEY Vs. UNION OF INDIA AND ORS.
|
May 19, 2015 |
|
SUDERSHAN KUMAR Vs. PREM LATA
|
May 4, 2015 |
|
SUDERSHAN KUMARI Vs. STATE OF PUNJAB
|
May 20, 2015 |
|
SUDESH AND ORS. Vs. SANTOSH AND ORS.
|
January 12, 2015 |
|
SUDESH AND OTHERS Vs. NAFE SINGH AND OTHERS
|
August 11, 2015 |
|
SUDESH KUMAR Vs. HARYANA POWER GENERATION CORP. LTD. AND ORS.
|
April 8, 2015 |
|
SUDESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
June 30, 2015 |
|
SUDESH KUMARI Vs. RAM PARKASH & ANOTHER
|
August 5, 2015 |
|
SUDHA RANI Vs. THE PRESIDING OFFICER AND ORS.
|
November 27, 2015 |
|
SUDHANSHU Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
SUDHIR Vs. VINOD KUMAR AND ANOTHER
|
September 22, 2015 |
|
SUDHIR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
December 2, 2015 |
|
SUDHIR KAPOOR Vs. INCOME TAX OFFICER AND ORS.
|
April 10, 2015 |
|
SUDHIR KUMAR Vs. KARTAR SINGH & OTHERS
|
August 12, 2015 |
|
SUDHIR KUMAR AND ORS. Vs. SUNIL KUMAR VERMA AND ORS.
|
January 30, 2015 |
|
SUDHIR MEHNDIRATTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 24, 2015 |
|
SUGAN CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 20, 2015 |
|
SUGAR FEDERATION COMMON CADRE OFFICERS WELFARE AND TECHNICAL ASSOCIATION Vs. THE STATE OF PUNJAB AND ORS.
|
April 23, 2015 |
|
SUKESH KUMAR DAHIYA Vs. STATE OF HARYANA
|
January 28, 2015 |
|
SUKH RAM SON OF SHRI POKHAR MAL Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2015 |
|
SUKHBIR KAUR Vs. HARPREET SINGH
|
January 7, 2015 |
|
SUKHBIR KAUR Vs. SANT RAM AND OTHERS
|
August 10, 2015 |
|
SUKHBIR KAUR Vs. STATE OF PUNJAB
|
May 1, 2015 |
|
SUKHBIR KAUR AND ORS. Vs. STATE OF PUNJAB
|
November 5, 2015 |
|
SUKHBIR SINGH Vs. USHA RANI
|
May 26, 2015 |
|
SUKHBIR SINGH Vs. NARESH KUMAR
|
March 10, 2015 |
|
SUKHBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 27, 2015 |
|
SUKHBIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 27, 2015 |
|
SUKHBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2015 |
|
SUKHCHAIN Vs. STATE OF HARYANA
|
October 13, 2015 |
|
SUKHCHAIN SINGH Vs. GENERAL PUBLIC AND ORS.
|
May 28, 2015 |
|
SUKHCHAIN SINGH @ SUKHU Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
SUKHCHAIN SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
SUKHCHARAN KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2015 |
|
SUKHCHARAN SINGH Vs. LD PRESIDING OFFICER
|
January 13, 2015 |
|
SUKHCHARAN SINGH AND ORS. Vs. RAI SAHIB MEHTA
|
March 10, 2015 |
|
SUKHDARSHAN SAINI Vs. THE PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
|
April 30, 2015 |
|
SUKHDARSHAN SAINI AND ORS. Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
February 13, 2015 |
|
SUKHDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 29, 2015 |
|
SUKHDEEP KAUR AND OTHERS Vs. PARMINDER SINGH AND OTHERS
|
July 2, 2015 |
|
SUKHDEEP RANI Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
SUKHDEEP SINGH Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ORS.
|
July 21, 2015 |
|
SUKHDEEP SINGH Vs. STATE OF PUNJAB & ANR
|
September 15, 2015 |
|
SUKHDEV KAUR AND ORS Vs. SIMARJEET KAUR AND ORS
|
December 18, 2015 |
|
SUKHDEV KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
|
SUKHDEV MUNI Vs. KEWAL DASS AND OTHERS
|
March 13, 2015 |
|
SUKHDEV RAJ Vs. MALKIAT SINGH AND OTHERS
|
December 8, 2015 |
|
SUKHDEV RAJ Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION AND ORS.
|
December 3, 2015 |
|
SUKHDEV RAJ AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
|
SUKHDEV RAM @ SUKHDEV SHARMA Vs. DARSHNA DEVI AND ORS
|
August 4, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
August 21, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 15, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2015 |
|
SUKHDEV SINGH Vs. BALDEV SINGH
|
November 3, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 16, 2015 |
|
SUKHDEV SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
|
August 3, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
August 20, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 1, 2015 |
|
SUKHDEV SINGH Vs. DARSHAN SINGH
|
March 13, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 6, 2015 |
|
SUKHDEV SINGH Vs. GURPREET SINGH @ KOKI
|
February 4, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB & ANOTHER
|
September 28, 2015 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
February 11, 2015 |
|
SUKHDEV SINGH Vs. SUPERINTENDING CANAL OFFICER, BHAKRA WATER SERVICES CIRCLE, SIRSA
|
January 13, 2015 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2015 |
|
SUKHDEV SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
|
August 10, 2015 |
|
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
SUKHDEV SINGH AND ORS. Vs. VIJAY GUPTA AND ORS.
|
March 24, 2015 |
|
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
SUKHDEV SINGH AND ORS. Vs. CHARANJIT KAUR AND ORS.
|
January 12, 2015 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 27, 2015 |
|
SUKHDEV SINGH JHAJJ Vs. GENERAL PUBLIC
|
March 31, 2015 |
|
SUKHDEV SINGH PATWARI Vs. STATE ELECTION COMMISSIONER AND ORS.
|
March 9, 2015 |
|
SUKHDEV SINGH RANDHAWA Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2015 |
|
SUKHDIP KAUR Vs. KURUKSHETRA UNIVERSITY
|
April 7, 2015 |
|
SUKHJANT SINGH AND OTHERS Vs. SUMED SINGH SAINI AND OTHERS
|
August 17, 2015 |
|
SUKHJEET KAUR Vs. GURMEET SINGH
|
May 25, 2015 |
|
SUKHJEET KAUR & ANOTHER Vs. TARANJIT SINGH
|
October 19, 2015 |
|
SUKHJINDER KAUR Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
|
August 26, 2015 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 12, 2015 |
|
SUKHJINDER SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
February 25, 2015 |
|
SUKHJIT SINGH Vs. STATE OF PUNJAB
|
September 23, 2015 |
|
SUKHJIT SINGH @ SUKHA Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
SUKHLAL SINGH Vs. INDIAN OVERSEAS BANK AND ORS.
|
July 7, 2015 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2015 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
December 18, 2015 |
|
SUKHMANDER SINGH @ MANDER SINGH AND ANOTHER Vs. KARTAR KAUR AND OTHERS
|
December 10, 2015 |
|
SUKHMANI AUTO FUELS Vs. UNION OF INDIA AND ORS.
|
May 26, 2015 |
|
SUKHMEEN MADAAN Vs. PANJAB UNIVERSITY & OTHERS
|
November 17, 2015 |
|
SUKHMINDER SINGH ALIAS SUKHWINDER SINGH AND ANOTHER Vs. KARAM SINGH AND OTHERS
|
September 15, 2015 |
|
SUKHNINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 13, 2015 |
|
SUKHPAL KAUR Vs. GURJANT SINGH AND OTHERS
|
August 10, 2015 |
|
SUKHPAL KAUR Vs. STATE OF PUNJAB & ANR.
|
December 14, 2015 |
|
SUKHPAL KAUR AND ANOTHER Vs. GURDEEP SINGH
|
August 4, 2015 |
|
SUKHPAL SINGH @ PALI SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
September 11, 2015 |
|
SUKHPREET KAUR Vs. SHAMSHER SINGH
|
September 10, 2015 |
|
SUKHPREET SINGH Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
|
SUKHRAJ AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 23, 2015 |
|
SUKHRAJ KAUR AND OTHERS Vs. SADHU RAM AND OTHERS
|
November 4, 2015 |
|
SUKHRAJ SINGH Vs. SARANGRA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED
|
February 11, 2015 |
|
SUKHVIR KAUR AND ORS. Vs. BALWINDER SINGH AND ORS.
|
September 11, 2015 |
|
SUKHVIR KUMAR Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
SUKHVIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 2, 2015 |
|
SUKHVIR SINGH Vs. STATE OF PUNJAB
|
September 11, 2015 |
|
SUKHVIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 26, 2015 |
|
SUKHVIR SINGH SIDHU Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
July 28, 2015 |
|
SUKHWANT KAUR Vs. DISTRICT RED CROSS SOCIETY AND ORS.
|
December 7, 2015 |
|
SUKHWANT SINGH Vs. MAHA SINGH PUNJAB WALA AND OTHERS
|
October 7, 2015 |
|
SUKHWANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 19, 2015 |
|
SUKHWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 14, 2015 |
|
SUKHWANT SINGH AND ORS. Vs. SAROOP SINGH
|
March 10, 2015 |
|
SUKHWINDER KAUR Vs. PANJAB UNIVERSITY AND ORS.
|
April 24, 2015 |
|
SUKHWINDER KAUR Vs. STATE OF HARYANA AND ANOTHER
|
December 4, 2015 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 13, 2015 |
|
SUKHWINDER KAUR Vs. MEWA SINGH
|
February 25, 2015 |
|
SUKHWINDER KAUR Vs. KULDIP SINGH
|
January 20, 2015 |
|
SUKHWINDER KAUR Vs. PARAMJIT SINGH
|
March 2, 2015 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 25, 2015 |
|
SUKHWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 2015 |
|
SUKHWINDER KUMAR AND ORS. Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 8, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 19, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 25, 2015 |
|
SUKHWINDER SINGH Vs. COL. BHUPINDER PAL SINGH AND ORS.
|
May 25, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
April 6, 2015 |
|
SUKHWINDER SINGH Vs. KAMALJIT KAUR
|
July 8, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF HARYANA
|
September 23, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 24, 2015 |
|
SUKHWINDER SINGH Vs. CHARANJIT KAUR
|
August 31, 2015 |
|
SUKHWINDER SINGH Vs. RATTAN SINGH AND OTHERS
|
August 20, 2015 |
|
SUKHWINDER SINGH Vs. THE PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB-DIVISIONAL MAGISTRATE, SANGRUR AND ORS.
|
September 17, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
SUKHWINDER SINGH Vs. MANJIT KAUR
|
July 1, 2015 |
|
SUKHWINDER SINGH @ KAKU & ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 15, 2015 |
|
SUKHWINDER SINGH @ ROCKY Vs. STATE OF PUNJAB
|
July 21, 2015 |
|
SUKHWINDER SINGH @ SHINDA Vs. STATE OF PUNJAB
|
October 1, 2015 |
|
SUKHWINDER SINGH ALIAS GAMA Vs. STATE OF PUNJAB
|
July 9, 2015 |
|
SUKHWINDER SINGH ALIAS SUKHA Vs. STATE OF HARYANA
|
July 29, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 13, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. BABLU AND ORS.
|
January 13, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. HARBANS SINGH AND ORS.
|
August 28, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. GURMEJ KAUR AND ORS.
|
May 11, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
December 2, 2015 |
|
SUKHWINDER SINGH AND ORS. Vs. MALOOK SINGH AND ORS.
|
October 13, 2015 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
SULAKHAN SINGH Vs. INDUSLAND BANK LTD. AND ORS.
|
November 6, 2015 |
|
SULAKHAN SINGH Vs. DIDAR SINGH
|
February 21, 2015 |
|
SULAKHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 7, 2015 |
|
SULAKHAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 14, 2015 |
|
SULEKH CHAND AND ORS. Vs. CHANDIGARH TRANSPORT UNDERTAKING AND ORS.
|
September 14, 2015 |
|
SULEMAN Vs. MEHMOODA AND ORS.
|
May 21, 2015 |
|
SULEMAN AND ORS. Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
SULTAN SINGH Vs. STATE OF PUNJAB
|
August 3, 2015 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
July 3, 2015 |
|
SULTAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2015 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
September 9, 2015 |
|
SUMAN Vs. MANJEET KUMAR
|
July 9, 2015 |
|
SUMAN Vs. RAM MEHAR AND OTHERS
|
October 30, 2015 |
|
SUMAN Vs. KARAMJIT
|
May 13, 2015 |
|
SUMAN Vs. STATE OF HARYANA AND ORS.
|
April 29, 2015 |
|
SUMAN Vs. GAJENDER
|
January 8, 2015 |
|
SUMAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 19, 2015 |
|
SUMAN KUMAR Vs. DAVINDER SINGH
|
March 19, 2015 |
|
SUMAN KUMARI Vs. THE STATE OF HARYANA AND ORS.
|
February 20, 2015 |
|
SUMAN LATA Vs. STATE OF PUNJAB
|
March 17, 2015 |
|
SUMAN LATA Vs. RAM SINGH
|
May 13, 2015 |
|
SUMANT SUD Vs. THE INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
|
January 7, 2015 |
|
SUMEET MAHAJAN Vs. STATE OF PUNJAB
|
August 5, 2015 |
|
SUMEET SETHI Vs. STATE OF PUNJAB & ANR
|
December 2, 2015 |
|
SUMEL SINGH Vs. STATE OF PUNJAB AND ANR
|
August 27, 2015 |
|
SUMER AND ORS. Vs. STATE OF HARYANA
|
April 9, 2015 |
|
SUMER CHAND Vs. STATE OF HARYANA
|
March 30, 2015 |
|
SUMER SINGH AND ORS. Vs. PARKASH CHAND YADAV AND ORS.
|
October 9, 2015 |
|
SUMER SINGH SAINI Vs. HINDUSTAN MACHINES & TOOLS LIMITED
|
May 11, 2015 |
|
SUMER SINGH SAINI Vs. MUNICIPAL COMMITTEE, KALKA AND ORS.
|
May 26, 2015 |
|
SUMESH ANAND Vs. SMT. VINOD ANAND AND OTHERS
|
December 1, 2015 |
|
SUMIT Vs. NEELAM
|
January 16, 2015 |
|
SUMIT Vs. STATE OF HARYANA
|
April 23, 2015 |
|
SUMIT AGENCIES Vs. STATE OF PUNJAB AND ORS.
|
July 8, 2015 |
|
SUMITA VIG Vs. PANJAB UNIVERSITY AND ORS.
|
May 1, 2015 |
|
SUMITRA DEVI Vs. GRAM PANCHAYAT OF VILLAGE ASSAN KALAN AND OTHERS
|
August 25, 2015 |
|
SUMITRA DEVI Vs. RAM PHAL AND OTHERS
|
July 27, 2015 |
|
SUMITRA DEVI AND ANOTHER Vs. PARVESH KUMAR SONI AND OTHERS
|
December 24, 2015 |
|
SUMITRA GOSAI Vs. STATE OF HARYANA AND ANOTHER
|
July 24, 2015 |
|
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. PRESIDING OFFICER AND ORS.
|
November 16, 2015 |
|
SUNANDA CHANDRA AND ORS. Vs. THE UNION TERRITORY, CHANDIGARH AND ORS.
|
January 27, 2015 |
|
SUNDER Vs. STATE OF HARYANA
|
August 7, 2015 |
|
SUNDER ALIAS RAVINDER Vs. STATE OF HARYANA
|
January 23, 2015 |
|
SUNDER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 23, 2015 |
|
SUNDER LAL Vs. STATE OF HARYANA AND OTHERS
|
December 11, 2015 |
|
SUNDER LAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 21, 2015 |
|
SUNDER RAM Vs. BALWINDER SINGH AND OTHERS
|
October 7, 2015 |
|
SUNDER SINGH Vs. GRAM PANCHAYAT/GRAM SABHA AND ANOTHER
|
July 2, 2015 |
|
SUNDER SINGH Vs. SHEORAN SINGH & ORS
|
October 20, 2015 |
|
SUNDER SINGH Vs. RATTAN SINGH
|
August 21, 2015 |
|
SUNDRI AND ORS. Vs. RAM PAL AND ORS.
|
April 1, 2015 |
|
SUNEEL KHANNA Vs. V-QUBE TRAVEL SOLUTIONS PVT. LTD.
|
May 4, 2015 |
|
SUNEHRI AND ORS. Vs. HARBANS LAL AND ORS.
|
January 29, 2015 |
|
SUNENA DEVI Vs. STATE OF HARYANA
|
July 6, 2015 |
|
SUNIAL SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 1, 2015 |
|
SUNIL Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
SUNIL @ BABLU Vs. STATE OF HARYANA
|
November 27, 2015 |
|
SUNIL @ SONU Vs. STATE OF HARYANA AND ANOTHER
|
September 11, 2015 |
|
SUNIL @ TIDA Vs. STATE OF PUNJAB
|
May 6, 2015 |
|
SUNIL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 10, 2015 |
|
SUNIL KUMAR Vs. NIKKO DEVI AND ORS.
|
September 16, 2015 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
SUNIL KUMAR Vs. GURJIT KAUR AND OTHERS
|
March 17, 2015 |
|
SUNIL KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ORS.
|
November 17, 2015 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB & ANR.
|
December 2, 2015 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
December 8, 2015 |
|
SUNIL KUMAR Vs. HARJINDER SINGH AND ORS.
|
December 3, 2015 |
|
SUNIL KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 19, 2015 |
|
SUNIL KUMAR Vs. RAKESH KUMAR ALIAS SETHI AND OTHERS
|
October 5, 2015 |
|
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2015 |
|
SUNIL KUMAR Vs. SURINDER KUMAR
|
October 1, 2015 |
|
SUNIL KUMAR Vs. SWARAJ KUMAR
|
December 18, 2015 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
February 4, 2015 |
|
SUNIL KUMAR @ KALI Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
SUNIL KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 6, 2015 |
|
SUNIL KUMAR AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
|
September 18, 2015 |
|
SUNIL KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2015 |
|
SUNIL KUMAR ARYA Vs. CHIEF ADMINISTRATOR, HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS.
|
August 21, 2015 |
|
SUNIL KUMAR LOHIA Vs. BISHNA
|
July 14, 2015 |
|
SUNIL MITTAL Vs. UNION OF INDIA & ANOTHER
|
July 23, 2015 |
|
SUNIL PATEL Vs. STATE OF HARYANA
|
February 23, 2015 |
|
SUNIL SETIA Vs. RAMESH CHANDER GUPTA
|
September 18, 2015 |
|
SUNIL SHARMA Vs. SUDESH RANI
|
September 11, 2015 |
|
SUNIL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2015 |
|
SUNILA Vs. SUNITA RANI & ORS.
|
March 18, 2015 |
|
SUNITA Vs. HEM SINGH AND ORS.
|
November 5, 2015 |
|
SUNITA Vs. PAWAN KUMAR
|
May 8, 2015 |
|
SUNITA Vs. SANT RAM GARG
|
September 14, 2015 |
|
SUNITA Vs. DEEPAK AND ANOTHER
|
November 17, 2015 |
|
SUNITA ALIAS KAVITA Vs. NISHAN SINGH
|
May 13, 2015 |
|
SUNITA AND ORS. Vs. DEPUTY COMMISSIONER AND ORS.
|
April 20, 2015 |
|
SUNITA AND ORS. Vs. NARESH KUMAR AND ORS.
|
August 18, 2015 |
|
SUNITA AND ORS. Vs. NARENDER AND ORS.
|
March 18, 2015 |
|
SUNITA AND OTHERS Vs. SUMER SINGH AND OTHERS
|
August 3, 2015 |
|
SUNITA ANGRISH Vs. PARDEEP SHARMA
|
August 12, 2015 |
|
SUNITA BHATI Vs. STATE OF HARYANA AND ORS.
|
June 30, 2015 |
|
SUNITA CHOPRA Vs. COMMISSIONER AND SECRETARY, GOVERNMENT
|
April 20, 2015 |
|
SUNITA DEVI Vs. SUNIL KUMAR
|
May 8, 2015 |
|
SUNITA DEVI Vs. MOHAN LAL
|
March 25, 2015 |
|
SUNITA DEVI Vs. SUNDER
|
May 15, 2015 |
|
SUNITA DEVI & OTHERS Vs. ISHWAR DAYAL & ANOTHER
|
September 15, 2015 |
|
SUNITA DEVI AND ORS. Vs. MANOJ KUMAR AND ORS.
|
May 26, 2015 |
|
SUNITA MALHOTRA Vs. STATE OF PUNJAB AND ORS.
|
March 18, 2015 |
|
SUNITA RANI Vs. SUSHIL KUMARI
|
December 24, 2015 |
|
SUNITA RANI Vs. AMARJIT SINGH AND ANOTHER
|
October 5, 2015 |
|
SUNITA RANI Vs. SAJJAN
|
April 9, 2015 |
|
SUNITA RANI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 18, 2015 |
|
SUNITA SAHRAWAT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 29, 2015 |
|
SUNITA SHARMA Vs. STATE OF PUNJAB
|
November 6, 2015 |
|
SUNNY Vs. MUNEER AHMAD
|
February 4, 2015 |
|
SUNNY Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
SUNNY KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2015 |
|
SUPER CASSETTES INDUSTRIES Vs. SINGLA PROPERTY DEALER LIMITED
|
September 4, 2015 |
|
SUPER SEEDS PVT LTD Vs. SHREE BALAJI BEEJ BHANDAR
|
April 7, 2015 |
|
SUPER THREADING (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
April 24, 2015 |
|
SUPERINTENDENT POST OFFICE, HOSHIARPUR DIVN. AND ORS. Vs. CHARAN KAUR AND ORS.
|
January 8, 2015 |
|
SUPRIYA PHARMACEUTICALS LIMITED Vs. RANBAXY LABORATORIES LIMITED
|
March 9, 2015 |
|
SURAJ BHAN Vs. ASHWANI KUMAR AND ORS.
|
April 27, 2015 |
|
SURAJ BHAN Vs. BHADU
|
February 4, 2015 |
|
SURAJ BHAN Vs. BHADU AND ORS.
|
March 3, 2015 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
August 24, 2015 |
|
SURAJ BHAN AND OTHERS Vs. CHIEF CANAL OFFICER AND OTHERS
|
September 30, 2015 |
|
SURAJ BHAN KAJAL Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
|
SURAJ KORE Vs. SINGARO AND OTHERS
|
July 10, 2015 |
|
SURAJ PARKASH LOOMBA Vs. STATE OF PUNJAB
|
January 13, 2015 |
|
SURAKSHA FOUNDATION Vs. STATE OF PUNJAB & ORS
|
July 17, 2015 |
|
SURAT SINGH Vs. GURINDER SINGH AND ORS.
|
February 2, 2015 |
|
SURAT SINGH Vs. HARVINDER KAUR
|
November 16, 2015 |
|
SURAT SINGH AND ORS. Vs. BHAGWATI AND ORS.
|
February 13, 2015 |
|
SURAT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 22, 2015 |
|
SURAT SINGH MALIK Vs. STATE OF HARYANA AND ORS.
|
August 24, 2015 |
|
SURENDER Vs. DESHRAJ
|
September 10, 2015 |
|
SURENDER Vs. MEENA
|
January 16, 2015 |
|
SURENDER Vs. STATE OF HARYANA
|
April 21, 2015 |
|
SURENDER Vs. STATE OF HARYANA
|
February 5, 2015 |
|
SURENDER @ JONTI Vs. STATE OF HARYANA
|
September 23, 2015 |
|
SURENDER AND ORS. Vs. SANT RAM AND ORS.
|
November 3, 2015 |
|
SURENDER AND ORS. Vs. STATE OF HARYANA
|
August 21, 2015 |
|
SURENDER KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 1, 2015 |
|
SURENDER KUMAR Vs. SUBHASH CHANDER AND ORS.
|
December 4, 2015 |
|
SURENDER KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 6, 2015 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
February 2, 2015 |
|
SURENDER KUMAR Vs. FC, HARYANA AND ORS.
|
April 22, 2015 |
|
SURENDER KUMAR Vs. RAM CHANDER
|
July 17, 2015 |
|
SURENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 27, 2015 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
August 17, 2015 |
|
SURENDER SINGH Vs. KASHMIR SINGH
|
July 17, 2015 |
|
SURENDER SINGH AND ANOTHER Vs. PREM SINGH AND OTHERS
|
January 30, 2015 |
|
SURENDER SINGH AND ORS. Vs. PAWAN AND ORS.
|
August 14, 2015 |
|
SURESH Vs. NARENDER GAUTAM
|
November 2, 2015 |
|
SURESH Vs. CHIEF CANAL OFFICER
|
October 29, 2015 |
|
SURESH Vs. STATE OF HARYANA
|
November 20, 2015 |
|
SURESH Vs. PRIYANKA GOEL AND JYOTI GARG
|
December 18, 2015 |
|
SURESH AND ORS. Vs. STATE OF HARYANA
|
September 9, 2015 |
|
SURESH CHAND Vs. THE STATE OF HARYANA AND ORS.
|
December 1, 2015 |
|
SURESH KAPILLA Vs. ASHOK SEHGAL
|
October 16, 2015 |
|
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
December 2, 2015 |
|
SURESH KUMAR Vs. SECRETARY, DEPARTMENT OF EDUCATION
|
November 16, 2015 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
September 8, 2015 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
July 1, 2015 |
|
SURESH KUMAR Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
August 28, 2015 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
January 13, 2015 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
February 4, 2015 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
April 29, 2015 |
|
SURESH KUMAR AND ORS. Vs. YOGESH KUMAR AND ORS.
|
February 10, 2015 |
|
SURESH KUMAR SHARMA Vs. STATE OF HARYANA
|
May 25, 2015 |
|
SURESH PAL AND ORS. Vs. MAHI PAL AND ORS.
|
March 18, 2015 |
|
SURESH SETH Vs. JASMER SINGH
|
January 12, 2015 |
|
SURESH WHIG Vs. FREDY WEDI AND ORS.
|
July 30, 2015 |
|
SURINDER KAUR Vs. RAVINDER SINGH
|
April 1, 2015 |
|
SURINDER KAUR Vs. SUB-DIVISIONAL MAGISTRATE-CUM-CHIEF RETURNING OFFICER
|
January 21, 2015 |
|
SURINDER KAUR Vs. GURPREET SINGH
|
May 25, 2015 |
|
SURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2015 |
|
SURINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 8, 2015 |
|
SURINDER KAUR AND OTHERS Vs. AMAR SINGH AND OTHERS
|
July 9, 2015 |
|
SURINDER KAUR AND OTHERS Vs. DARSHAN SINGH AND OTHERS
|
October 14, 2015 |
|
SURINDER KUMAR Vs. BALJINDER SINGH AND OTHERS
|
November 18, 2015 |
|
SURINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 23, 2015 |
|
SURINDER KUMAR Vs. U T CHANDIGARH
|
March 26, 2015 |
|
SURINDER KUMAR Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
|
September 22, 2015 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
SURINDER KUMAR Vs. ASHA RANI
|
March 17, 2015 |
|
SURINDER KUMAR & ANOTHER Vs. RAKESH ALIAS DANNA & ORS.
|
August 25, 2015 |
|
SURINDER KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 26, 2015 |
|
SURINDER KUMAR AND ORS. Vs. STATE OF PUNJAB
|
April 1, 2015 |
|
SURINDER KUMAR KANSAL Vs. STATE OF PUNJAB AND ORS.
|
May 6, 2015 |
|
SURINDER KUMAR MITTAL Vs. STATE OF HARYANA AND OTHERS
|
September 9, 2015 |
|
SURINDER KUMAR NADHA @ SHINDA Vs. RAM CHAND SAMA
|
March 19, 2015 |
|
SURINDER KUMAR VERMA Vs. STATE OF HARYANA AND ORS.
|
April 21, 2015 |
|
SURINDER MAHAJAN Vs. AJIT SANGHERA
|
February 9, 2015 |
|
SURINDER MITTAL Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2015 |
|
SURINDER MOHAN Vs. RAJ KUMAR
|
May 4, 2015 |
|
SURINDER MOHAN Vs. PIARA SINGH
|
October 6, 2015 |
|
SURINDER PAL Vs. STATE OF HARYANA AND OTHERS
|
July 7, 2015 |
|
SURINDER PAL Vs. SURINDER PAL
|
May 21, 2015 |
|
SURINDER PAL Vs. STATE OF PUNJAB AND ORS.
|
May 19, 2015 |
|
SURINDER PAL @ SURINDER PAL MAHAJAN Vs. UNION OF INDIA
|
April 23, 2015 |
|
SURINDER PAL GOYAL Vs. STATE OF HARYANA AND ANOTHER
|
September 21, 2015 |
|
SURINDER PAL KAUR Vs. MAJOR GEN P K GUPTA
|
February 11, 2015 |
|
SURINDER PAL SINGH Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
March 13, 2015 |
|
SURINDER PAL SINGH @ BITTU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 7, 2015 |
|
SURINDER SINGH Vs. NISHAT & MALWA BUS PRIVATE LIMITED AND ANOTHER
|
September 8, 2015 |
|
SURINDER SINGH Vs. PRESIDING OFFICER AND ANOTHER
|
September 28, 2015 |
|
SURINDER SINGH Vs. CHARANJIT SINGH AND OTHERS
|
July 7, 2015 |
|
SURINDER SINGH Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY, SECTOR 6, PANCHKULA
|
April 20, 2015 |
|
SURINDER SINGH Vs. HANS RAJ GUJRAL
|
April 27, 2015 |
|
SURINDER SINGH Vs. RAJINDER SINGH
|
May 11, 2015 |
|
SURINDER SINGH Vs. STATE BANK OF PATIALA
|
March 13, 2015 |
|
SURINDER SINGH Vs. MAM CHAND AND ORS.
|
July 6, 2015 |
|
SURINDER SINGH Vs. KULDEEP SINGH AND ORS.
|
July 22, 2015 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 11, 2015 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
August 5, 2015 |
|
SURINDER SINGH @ SURINDER KUMAR Vs. U T CHANDIGARH
|
February 18, 2015 |
|
SURINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS
|
January 14, 2015 |
|
SURINDER SINGH AND ORS. Vs. CHELA SUNIL KUMAR AND ORS.
|
April 21, 2015 |
|
SURINDER SINGH AND ORS. Vs. STATE OF HARYANA
|
September 16, 2015 |
|
SURINDER SINGH CHAUHAN Vs. STATE OF PUNJAB AND ORS.
|
November 3, 2015 |
|
SURINDER SINGH KOONER Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
SURINDER SINGH VAID Vs. UNION T ERRITORY
|
January 5, 2015 |
|
SURINDERJIT KAUR Vs. SUKHDEV SINGH
|
January 21, 2015 |
|
SURINDERJIT SINGH Vs. PUNJAB AND SIND BANK
|
July 16, 2015 |
|
SURINDERPAL SINGH Vs. STATE OF PUNJAB
|
May 11, 2015 |
|
SURJAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 11, 2015 |
|
SURJAN SINGH AND ORS. Vs. STATE OF HARYANA
|
April 1, 2015 |
|
SURJEET SINGH Vs. MOHAMMAD YASEEN
|
July 3, 2015 |
|
SURJIT Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 14, 2015 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
SURJIT KAUR Vs. GURDEV SINGH
|
January 20, 2015 |
|
SURJIT KAUR Vs. FINANCIAL COMMISSIONER, PUNJAB
|
January 22, 2015 |
|
SURJIT KAUR Vs. JAGMIT SINGH
|
March 25, 2015 |
|
SURJIT KAUR Vs. GURDWARA PARBANDHAK COMMITTEE AND ORS.
|
August 28, 2015 |
|
SURJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 16, 2015 |
|
SURJIT KAUR Vs. RAVI KANT SHARMA
|
May 7, 2015 |
|
SURJIT KAUR AND ANOTHER Vs. SANDEEP SHARDA AND OTHERS
|
August 25, 2015 |
|
SURJIT KAUR AND ORS. Vs. DALBARA SINGH AND ORS.
|
February 2, 2015 |
|
SURJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 9, 2015 |
|
SURJIT KAUR AND OTHERS Vs. SHINGARA SINGH AND OTHERS
|
October 9, 2015 |
|
SURJIT KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2015 |
|
SURJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
|
August 31, 2015 |
|
SURJIT SINGH Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
|
July 21, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2015 |
|
SURJIT SINGH Vs. RACHHPAL SINGH & ANOTHER
|
September 7, 2015 |
|
SURJIT SINGH Vs. SWARAN SINGH
|
February 24, 2015 |
|
SURJIT SINGH Vs. HARMEET SINGH
|
April 1, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 15, 2015 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
February 23, 2015 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
April 30, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 5, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
October 7, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 13, 2015 |
|
SURJIT SINGH Vs. SUKHBIR KAUR AND ORS.
|
July 24, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 8, 2015 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 28, 2015 |
|
SURJIT SINGH Vs. THE PUNJAB STATE AND ORS.
|
August 18, 2015 |
|
SURJIT SINGH & ANOTHER Vs. MUKHTIAR SINGH & OTHERS
|
February 4, 2015 |
|
SURJIT SINGH @ JIMMY Vs. STATE OF PUNJAB
|
November 17, 2015 |
|
SURJIT SINGH AND ORS. Vs. AJMER SINGH AND ORS.
|
April 10, 2015 |
|
SURJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 2, 2015 |
|
SURJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
SURMUKH SINGH Vs. RAJINDER SINGH AND OTHERS
|
December 7, 2015 |
|
SURMUKH SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 17, 2015 |
|
SURRENDER ALIAS KALA Vs. STATE OF HARYANA
|
May 14, 2015 |
|
SURYA WOOLLEN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 19, 2015 |
|
SUSHALI Vs. STATE OF HARYANA
|
December 4, 2015 |
|
SUSHEEL KUMAR DASS Vs. JAJAN VERMA
|
September 16, 2015 |
|
SUSHIL & COMPANY Vs. FOOD CORPORATION OF INDIA AND ORS.
|
January 14, 2015 |
|
SUSHIL DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 16, 2015 |
|
SUSHIL FLOUR AND DAL OIL MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 18, 2015 |
|
SUSHIL GARG Vs. SITA RAM RICE AND GENERAL MILLS
|
February 20, 2015 |
|
SUSHIL KUMAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 1, 2015 |
|
SUSHIL KUMAR Vs. MAYA DEVI
|
January 27, 2015 |
|
SUSHIL KUMAR Vs. NEER JOSHI
|
October 15, 2015 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
February 25, 2015 |
|
SUSHIL KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2015 |
|
SUSHIL KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 27, 2015 |
|
SUSHIL SHARMA Vs. SEEMA SHARMA
|
January 21, 2015 |
|
SUSHILA DALAL Vs. MARUTI SUZUKI INDIA LTD. AND ORS.
|
July 9, 2015 |
|
SUSHILA MALIK Vs. STATE OF HARYANA
|
March 27, 2015 |
|
SUSHILA RANI Vs. STATE OF HARYANA
|
April 8, 2015 |
|
SUSHMA BANSAL Vs. U T CHANDIGARH
|
July 10, 2015 |
|
SUSHMA BANSAL Vs. STATE (UT CHANDIGARH)
|
July 28, 2015 |
|
SUSHMA DEVI AND OTHERS Vs. HAR PAL SHARMA AND OTHERS
|
October 28, 2015 |
|
SUVIDHAA INFO SERVE PRIVATE LIMITED Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
October 16, 2015 |
|
SWAMI SADANAND JI Vs. ARVIND MEHTA AND ORS.
|
July 16, 2015 |
|
SWARAN KAUR Vs. STATE OF PUNJAB
|
January 29, 2015 |
|
SWARAN KAUR Vs. SARABJIT KAUR
|
April 28, 2015 |
|
SWARAN KAUR AND ORS. Vs. FINANCIAL COMMISSIONER, PUNJAB AND ORS.
|
September 16, 2015 |
|
SWARAN SINGH Vs. LAND ACQUISITION COLLECTOR, JALANDHAR IMPROVEMENT TRUST, JALANDHAR
|
April 20, 2015 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
March 24, 2015 |
|
SWARAN SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
March 26, 2015 |
|
SWARAN SINGH Vs. MUSLIM WELFARE COMMITTEE AND ORS.
|
March 31, 2015 |
|
SWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 2015 |
|
SWARAN SINGH Vs. BALTEJ SINGH
|
September 4, 2015 |
|
SWARAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
September 8, 2015 |
|
SWARANJIT KAUR AND OTHERS Vs. MANJIT SINGH AND OTHERS
|
July 13, 2015 |
|
SWARANJIT SINGH Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
|
May 13, 2015 |
|
SWARN KUMAR SANDHIR Vs. LAKHBIR SINGH
|
March 17, 2015 |
|
SWARN SINGH Vs. ZORA SINGH
|
May 13, 2015 |
|
SWARNA DEVI Vs. PAWAN KUMAR
|
July 13, 2015 |
|
SWATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2015 |
|
SWATI BISHNOI Vs. PANJAB UNIVERSITY AND ORS.
|
August 12, 2015 |
|
SWEETPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 9, 2015 |
|
SWEETY Vs. STATE OF PUNJAB
|
January 20, 2015 |
|
SWETA Vs. YOGESH KHURANA
|
February 11, 2015 |
|
SWETA ESTATES PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
September 2, 2015 |
|
SWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 19, 2015 |
|
T D GANDHI, INCOME TAX OFFICER Vs. SUDESH SHARMA
|
February 9, 2015 |
|
T K BHATTACHARYA Vs. C B I
|
May 20, 2015 |
|
T S PANNU Vs. VIJAY SHANKAR
|
February 9, 2015 |
|
T S THIND Vs. STATE OF PUNJAB
|
March 20, 2015 |
|
T.C. KHETAN AND ORS. Vs. PRAGATI ASSOCIATES AND ORS.
|
April 1, 2015 |
|
T.S. VIRK Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2015 |
|
TAHAL SINGH AND OTHERS Vs. JAGIR SINGH AND OTHERS
|
January 8, 2015 |
|
TAJINDER PAL Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS AND ORS.
|
April 10, 2015 |
|
TAJINDER PAL SINGH Vs. STATE OF PUNJAB
|
February 9, 2015 |
|
TAJINDER SINGH Vs. STATE OF PUNJAB
|
April 8, 2015 |
|
TAJINDER SINGH Vs. STATE OF HARYANA
|
February 2, 2015 |
|
TALBRO FORGINGS Vs. CESTAT
|
May 12, 2015 |
|
TALBROS PVT. LIMITED Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-III AND ORS.
|
December 4, 2015 |
|
TALSON MILL STORE Vs. STATE OF PUNJAB
|
September 2, 2015 |
|
TALWINDER SINGH Vs. STATE OF PUNJAB
|
January 6, 2015 |
|
TALWINDER SINGH Vs. STATE OF PUNJAB
|
May 18, 2015 |
|
TAMANNA Vs. STATE OF HARYANA AND ORS.
|
March 2, 2015 |
|
TANMAY DEVELOPERS PRIVATE LIMITED AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 4, 2015 |
|
TANNA JI Vs. MOHAN LAL
|
February 5, 2015 |
|
TANVIR SINGH AND ORS. Vs. SURINDER KAUR AND ORS.
|
September 2, 2015 |
|
TANYA GILL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 4, 2015 |
|
TAPINDERJIT KAUR GREWAL Vs. RATTANJIT KAUR AND ORS.
|
August 28, 2015 |
|
TAPTESH KAUR @ TAAPTESH KAUR Vs. SUSHIL KUMAR AND ANOTHER
|
September 4, 2015 |
|
TARA CHAND Vs. RAJBALA AND ORS.
|
September 3, 2015 |
|
TARA CHAND Vs. BHARAT SINGH AND ORS.
|
August 10, 2015 |
|
TARA CHAND Vs. DHIRENDRA PAL AND ORS.
|
February 20, 2015 |
|
TARA CHAND Vs. STATE OF HARYANA AND ORS.
|
February 25, 2015 |
|
TARA CHAND AND ORS. Vs. STATE OF HARYANA
|
February 21, 2015 |
|
TARA CHAND SATISH CHAND, COMMISSION AGENT, GURGAON Vs. HARDEV SAHAI JAWAHAR LAL, COMMISSION AGENT, GURGAON
|
February 16, 2015 |
|
TARA DEVI AND ANOTHER Vs. BITTO AND OTHERS
|
October 6, 2015 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
March 26, 2015 |
|
TARA SINGH (SINCE DECEASED) THROUGH HIS LRS. Vs. SANDEEP KUMAR AND OTHERS
|
December 7, 2015 |
|
TARA SINGH ALIAS AVTAR SINGH Vs. S PARAMJIT SINGH
|
January 28, 2015 |
|
TARANDEEP KAUR & ORS Vs. STATE OF PUNJAB & ORS UNION OF INDIA AND OTHERS
|
September 4, 2015 |
|
TARANG REAL ESTATES Vs. STATE OF HARYANA AND ORS.
|
February 12, 2015 |
|
TARANJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 20, 2015 |
|
TARAWANTI Vs. GURCHARAN SINGH AND OTHERS
|
March 26, 2015 |
|
TARLOCHAN SINGH Vs. U.O.I. AND ORS.
|
May 4, 2015 |
|
TARLOCHAN SINGH Vs. TEJPAL SINGH AND ORS
|
September 15, 2015 |
|
TARLOCHAN SINGH AND OTHERS Vs. PUNJAB AND SIND BANK
|
August 13, 2015 |
|
TARLOCHAN SINGH SETHI Vs. STATE OF PUNJAB AND ORS.
|
September 9, 2015 |
|
TARLOCHAN SINGH SON OF LATE UJAGGAR SINGH Vs. MALKIAT SINGH AND ANOTHER
|
July 2, 2015 |
|
TARSEM GUJRAL Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
May 5, 2015 |
|
TARSEM KAUR Vs. STATE OF PUNJAB AND ORS.
|
February 2, 2015 |
|
TARSEM LAL Vs. RAJIV CHOPRA ETC.
|
January 7, 2015 |
|
TARSEM LAL Vs. SHANTI DEVI
|
February 6, 2015 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
January 16, 2015 |
|
TARSEM LAL AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 2, 2015 |
|
TARSEM LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 27, 2015 |
|
TARSEM LAL GARG Vs. STATE OF PUNJAB
|
January 28, 2015 |
|
TARSEM SINGH Vs. SADHU RAM AND ORS.
|
December 28, 2015 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
September 16, 2015 |
|
TARSEM SINGH Vs. JAGO DEVI
|
February 12, 2015 |
|
TARSEM SINGH Vs. GURNAM SINGH
|
November 2, 2015 |
|
TARSEM SINGH Vs. GURDEEP SINGH
|
October 8, 2015 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
September 29, 2015 |
|
TARSEM SINGH Vs. TEJA SINGH AND ORS.
|
November 6, 2015 |
|
TARSEM SINGH @ SHERU Vs. STATE OF PUNJAB
|
May 29, 2015 |
|
TARSEM SINGH AND ORS. Vs. GURDEEP SINGH AND ORS.
|
January 14, 2015 |
|
TARUN & OTHERS Vs. STATE OF HARYANA & ANOTHER
|
July 16, 2015 |
|
TARUN BANSAL @ SONNY Vs. NEELAM RANI
|
March 3, 2015 |
|
TARUN KUMAR Vs. PREETO
|
September 17, 2015 |
|
TARUN KUMAR AND ORS. Vs. PANKAJ KAPOOR AND ORS.
|
December 3, 2015 |
|
TARVEEN SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2015 |
|
TARWINDER KAUR Vs. PARMINDER SINGH
|
January 23, 2015 |
|
TASVEER Vs. STATE OF HARYANA
|
November 27, 2015 |
|
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. RAJWINDER KAUR & ORS
|
July 14, 2015 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. SAVITA AND ORS.
|
May 29, 2015 |
|
TATA TELESERVICES LIMITED Vs. KULWINDER SINGH AND ANOTHER
|
October 5, 2015 |
|
TATA TELESERVICES LTD. Vs. KULWINDER SINGH AND ORS.
|
September 11, 2015 |
|
TATVADARSHA BANDHU PVT. LTD. Vs. MUNICIPAL CORPOATION AND ORS.
|
May 12, 2015 |
|
TAX BAR ASSOCIATION, HISAR Vs. STATE OF HARYANA AND ORS.
|
July 30, 2015 |
|
TDT COPPER LTD. Vs. UNION OF INDIA
|
August 18, 2015 |
|
TEHAL SINGH Vs. STATE OF HARYANA
|
July 9, 2015 |
|
TEHAL SINGH AND ORS. Vs. SHAMSHER SINGH AND ORS.
|
November 18, 2015 |
|
TEJ KAUR Vs. HARI SINGH AND OTHERS
|
September 11, 2015 |
|
TEJ KAUR Vs. JITA SINGH AND OTHERS
|
August 7, 2015 |
|
TEJ KAUR & ORS. Vs. MOHINDER KAUR @ GUDDI & ORS.
|
December 10, 2015 |
|
TEJ PAL AND ORS. Vs. JAGMAL SINGH
|
September 4, 2015 |
|
TEJA SINGH Vs. JARNAIL KAUR AND ORS.
|
March 4, 2015 |
|
TEJA SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
OF HOLDINGS, PUNJAB
|
February 10, 2015 |
|
TEJA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 2, 2015 |
|
TEJA SINGH AND ORS. Vs. STATE OF HARYANA
|
March 11, 2015 |
|
TEJBIR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ORS.
|
July 10, 2015 |
|
TEJPAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 20, 2015 |
|
TEJPAL KAUR Vs. STATE OF PUNJAB
|
May 21, 2015 |
|
TEJPARTAP SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
TEK CHAND Vs. STATE OF PUNJAB
|
March 2, 2015 |
|
TEK CHAND Vs. MANOJ
|
January 28, 2015 |
|
TEK RAM AND ANOTHER Vs. AMAR SINGH AND OTHERS
|
August 25, 2015 |
|
TEK RAM AND OTHERS Vs. KISHORI DEVI
|
September 29, 2015 |
|
TEK SINGH Vs. STATE OF PUNJAB
|
November 5, 2015 |
|
TEK SINGH @ GURTEK SINGH Vs. STATE OF PUNJAB
|
September 15, 2015 |
|
TEKA Vs. STATE BANK OF PATIALA
|
July 15, 2015 |
|
TELU RAM Vs. STATE OF PUNJAB & ORS
|
November 18, 2015 |
|
TELU RAM Vs. SUPERINTENDING CANAL OFFICER, BHAKRA WATER SERVICES CIRCLE-I, HISAR AND ORS.
|
December 10, 2015 |
|
TEXSA INDIA LTD Vs. STATE
|
March 10, 2015 |
|
THAKARDWARA SHIV DUALA MANDIR ADHWALA Vs. STATE OF PUNJAB
|
April 10, 2015 |
|
THAMBU RAM Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2015 |
|
THE AMRITSAR IMPROVEMENT TRUST Vs. TALWINDER SINGH
|
November 2, 2015 |
|
THE ASSTT. PROVIDENT FUND COMMISSIONER Vs. SPL INDUSTRIES LTD. AND ORS.
|
July 8, 2015 |
|
THE BATALA CO-OPERATIVE SUGAR MILLS LIMITED Vs. HARDIP SINGH AND ORS.
|
September 3, 2015 |
|
THE CHHINIWAL COOPERATIVE AGRICULTURAL MULTIPURPOSE SOCIETY LIMITED CHHINIWAL Vs. STATE OF PUNJAB AND ORS.
|
July 3, 2015 |
|
THE CHIEF ADMINISTRATIVE OFFICER, COFMOW Vs. THE MICRO & SMALL ENTERPRISES FACILITATION COUNCIL OF HARYANA AND ORS.
|
January 9, 2015 |
|
THE CHIEF POST MASTER GENERAL AND ORS. Vs. GURDEV KAUR AND ORS.
|
July 9, 2015 |
|
THE CIVIL SURGEON, CH. BANSI LAL, CIVIL HOSPITAL, BHIWANI Vs. NIRMLA AND ORS.
|
September 18, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. SUPER PIPES
|
August 5, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. GHUNNA RAM & SONS
|
August 14, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. SADHU SINGH HAMDARD TRUST
|
November 16, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. H.M. STEELS LTD.
|
August 4, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. SRISHTI CONSTRUCTION
|
October 14, 2015 |
|
THE COMMISSIONER OF INCOME TAX Vs. LAGGAR INDUSTRIES LIMITED
|
October 15, 2015 |
|
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MAHESH MUNJAL HUF
|
June 30, 2015 |
|
THE COMMISSIONER OF INCOME TAX, KARNAL Vs. THE KARNAL COOPERATIVE SUGAR MILLS LIMITED
|
August 25, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. RAKESH KUMAR KHOSLA
|
August 24, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. RAVINDER SINGHANIA
|
July 6, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. NARENDER KUMAR GUPTA
|
January 8, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II Vs. APEEJAY EDUCATION SOCIETY
|
March 10, 2015 |
|
THE COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. INDRA SEN AGGARWAL
|
August 27, 2015 |
|
THE COMMISSIONER OF INCOME TAX-III Vs. BHARAT BHUSHAN
|
August 5, 2015 |
|
THE DIRECTOR, THAKUR DEVI TAKANRAM DAV INSTITUTE Vs. SANTOSH RANI AND ORS.
|
April 7, 2015 |
|
THE DIVISIONAL FOREST OFFICER (T) Vs. DHANPATI AND ORS.
|
March 10, 2015 |
|
THE EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. SURJIT KAUR AND ORS.
|
February 4, 2015 |
|
THE ESTATE OFFICER, UNION TERRITORY Vs. NARINDER KUMAR
|
May 28, 2015 |
|
THE GENERAL MANAGER, HARYANA ROADWAYS AND ORS. Vs. SULTAN SINGH AND ORS.
|
April 30, 2015 |
|
THE GRAM PANCHAYAT, JANAL Vs. THE DIRECTOR CONSOLIDATION, PUNJAB AND ORS.
|
April 9, 2015 |
|
THE HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. RATTAN KISHAN KAUL
|
December 9, 2015 |
|
THE HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. Vs. THE FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY COOPERATION DEPARTMENT AND ORS.
|
May 25, 2015 |
|
THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. JEET RAM
|
May 11, 2015 |
|
THE HEADMASTER, GOVERNMENT HIGH SCHOOL NANDAL Vs. PRESIDING OFFICER AND ORS.
|
March 13, 2015 |
|
THE HISAR TULSI COOP. NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED Vs. SUMAN LATA CHAUDHARY
|
March 2, 2015 |
|
THE INSPECTOR GENERAL OF POLICE AND ORS. Vs. SURINDER SINGH
|
April 21, 2015 |
|
THE JALANDHAR IRON & STEEL MERCHANTS ASSOCIATION Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2015 |
|
THE JIND CO-OPERATIVE SUGAR MILLS LTD. Vs. AJMER SINGH AND ORS.
|
October 8, 2015 |
|
THE KARIMPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
May 29, 2015 |
|
THE LEHRAGAGA B/R CO-OPERATIVE HOUSE SUARI SABHA LTD. Vs. GRAM PANCHAYAT KHOKHAR KHURD AND ORS.
|
April 30, 2015 |
|
THE MANAGING COMMITTEE AND ORS. Vs. RAJINDER SINGH KALER AND ORS.
|
April 20, 2015 |
|
THE MANAGING DIRECTOR, PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
April 1, 2015 |
|
THE MEHAM COOPERATIVE SUGAR MILLS LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT AND ORS.
|
August 20, 2015 |
|
THE MEHAM COOPERATIVE SUGAR MILLS LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 16, 2015 |
|
THE MUSLIM WELFARE COMMITTEE TAKIA AND ORS. Vs. PUNJAB WAQF BOARD AND ORS.
|
January 14, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHIVENDER PAL BEDI AND ORS.
|
July 24, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASWINDER KAUR AND OTHERS
|
August 11, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. HIMACHAL SHOTS AND MEDAL (P) LTD.
|
November 16, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MADHU BALA AND ORS.
|
December 8, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. TARSEM KAUR AND ORS.
|
March 23, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. KAMLESH AND OTHERS
|
October 5, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. RAKHI DEVI AND ORS.
|
January 29, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RADHA DEVI AND ORS.
|
January 19, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BACHNI DEVI AND ORS.
|
February 21, 2015 |
|
THE PALWAL COOPERATIVE SUGAR MILLS LIMITED Vs. UMESH CHAND AND ORS.
|
September 8, 2015 |
|
THE PARJA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ORS.
|
December 18, 2015 |
|
THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.) Vs. GOLDEN PROJECTS LTD. AND ORS.
|
July 31, 2015 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, LUDHIANA Vs. MALWA INDUSTRIES LTD.
|
August 26, 2015 |
|
THE PRINCIPAL, GOVERNMENT GIRLS SR. SECONDARY SCHOOL, KALANAUR Vs. SMT. SAVITRI DEVI & ORS.
|
October 30, 2015 |
|
THE PRIYADARSHNI PNB EMPLOYEES COOP. HOUSE BUILDING SOCIETY LTD. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
February 2, 2015 |
|
THE PUNJAB & SIND BANK BRANCH OFFICE Vs. THE STATE OF PUNJAB AND ORS.
|
April 24, 2015 |
|
THE PUNJAB STATE AND ORS. Vs. JARNAIL SINGH
|
February 6, 2015 |
|
THE PUNJAB STATE CO-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ORS.
|
November 18, 2015 |
|
THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. KARTAR CHAND AND ORS.
|
July 13, 2015 |
|
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. NATIONAL FERTILIZERS LTD. AND ORS.
|
September 9, 2015 |
|
THE RURAL NURSING TRAINING INSTITUTE Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
July 29, 2015 |
|
THE S.D.O., OP. SUB. DIV. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS. Vs. TECH PLAST INDIA
|
August 3, 2015 |
|
THE SAS NAGAR CENTRAL COOPERATIVE BANK LIMITED Vs. STATE OF PUNJAB AND ORS.
|
July 9, 2015 |
|
THE SHAHABAD COOPERATIVE SUGAR MILLS LIMITED Vs. THE ACIT, KURUKSHETRA CIRCLE
|
August 25, 2015 |
|
THE SONEPAT COOPERATIVE SUGAR MILLS LTD. Vs. PRESIDING OFFICER AND ORS.
|
May 28, 2015 |
|
THE STATE OF HARYANA AND ORS. Vs. BABU LAL
|
July 13, 2015 |
|
THE STATE OF HARYANA AND ORS. Vs. HARI PAL AND ORS.
|
December 23, 2015 |
|
THE STATE OF HARYANA AND ORS. Vs. BHARAT SINGH AND ORS.
|
July 21, 2015 |
|
THE STATE OF PUNJAB AND ORS. Vs. SUKHWINDER SINGH
|
March 18, 2015 |
|
THE STATE OF PUNJAB AND ORS. Vs. HARNEK SINGH
|
July 23, 2015 |
|
THE SUNDH CO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
March 2, 2015 |
|
THE TRANSPORT COMMISSIONER AND ORS. Vs. KARAMBIR SINGH AND ORS.
|
August 21, 2015 |
|
THE UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS. Vs. M.L. SHARMA
|
September 14, 2015 |
|
THE VIVEK CO Vs. STATE OF HARYANA AND OTHERS
|
July 7, 2015 |
|
THOLA MUSAHIK VILLAGE KANOH Vs. GRAM PANCHAYAT VILLAGE KANOH
|
January 19, 2015 |
|
THOMAS Vs. DIMPLE
|
April 21, 2015 |
|
TIJAMOOL GADDI Vs. STATE OF PUNJAB
|
December 14, 2015 |
|
TIKKA RAM AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2015 |
|
TILAK BAHADUR Vs. MADAN GOPAL AND ORS
|
October 30, 2015 |
|
TILAK RAJ Vs. JAGIR SINGH AND OTHERS
|
July 8, 2015 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
July 8, 2015 |
|
TILAK RAJ Vs. JOINT DIRECTOR OF ENFORCEMENT DIRECTORATE
|
October 5, 2015 |
|
TILAK RAJ Vs. STATE OF PUNJAB AND ANOTHER
|
August 18, 2015 |
|
TILAK RAJ Vs. STATE OF PUNJAB
|
July 29, 2015 |
|
TILAK RAJ Vs. SUDHA JAIN
|
October 16, 2015 |
|
TILAK RAJ Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
January 15, 2015 |
|
TILAK RAJ AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 23, 2015 |
|
TINA Vs. STATE OF HARYANA AND ORS.
|
May 14, 2015 |
|
TIRATH KALIA Vs. ANDRESH
|
March 2, 2015 |
|
TIRATH SINGH Vs. MANPREET KAUR
|
August 4, 2015 |
|
TOPS SECURITY LTD. AND ORS. Vs. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX COMMISSIONERATE AND ORS.
|
May 26, 2015 |
|
TOSIBA INDUSTRIES LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 31, 2015 |
|
TOTA RAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
September 14, 2015 |
|
TOTA RAM Vs. BALVINDER SINGH
|
May 7, 2015 |
|
TRIANGLE BUILDERS AND PROMOTERS PRIVATE LIMITED Vs. CPI INDIA REAL ESTATE VENTURES LIMITED AND ORS.
|
May 4, 2015 |
|
TRIBHAWAN Vs. STATE OF HARYANA
|
August 19, 2015 |
|
TRILOK NATH PASSEY Vs. STATE OF PUNJAB AND ORS.
|
August 26, 2015 |
|
TULA RAM Vs. STATE OF HARYANA
|
April 21, 2015 |
|
TULSI SINGH Vs. BALWINDER SINGH
|
February 26, 2015 |
|
TYFORT SALES PROMOTION PVT. LTD. Vs. SECRETARY TO THE GOVERNMENT OF PUNJAB AND ORS.
|
October 12, 2015 |
|
U C O BANK Vs. ROSHAN LAL AND SONS
|
May 13, 2015 |
|
U E CO-OP URBAN (SE) T & C SOCIETY LIMITED Vs. CHAMAN SINGH
|
January 9, 2015 |
|
U T CHANDIGARH Vs. MANGA
|
March 31, 2015 |
|
U.S. CALLNET Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
October 29, 2015 |
|
UCO BANK AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 7, 2015 |
|
UDAI BHAN YADAV Vs. STATE OF HARYANA AND ORS.
|
July 21, 2015 |
|
UDAY SINGH Vs. STATE OF HARYANA
|
May 19, 2015 |
|
UDEY SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 16, 2015 |
|
UDHAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2015 |
|
UDMI AND ORS. Vs. BIRBAL AND ORS.
|
January 29, 2015 |
|
UGGAR SAIN BANSAL Vs. STATE OF PUNJAB & ORS
|
December 15, 2015 |
|
UGGARSAIN Vs. STATE OF PUNJAB
|
October 8, 2015 |
|
UHBVL Vs. R K RAYON PVT LTD
|
March 12, 2015 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB
|
July 6, 2015 |
|
UJAGAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
|
UJJAGAR SINGH Vs. JAGPAL SINGH
|
February 11, 2015 |
|
UJJAGAR SINGH & ORS Vs. LACHHMAN SINGH & ORS
|
November 26, 2015 |
|
UJJAGAR SINGH (SINCE DECEASED) Vs. DIRECTOR OF PANCHAYATS
|
March 3, 2015 |
|
UJJAL SINGH LAMBA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2015 |
|
UJJAL SINGH SAHNI Vs. CHANDIGARH HOUSING BOARD AND ORS.
|
February 26, 2015 |
|
ULLAS KAPOOR Vs. SHRUTI KAPOOR AND ORS.
|
August 21, 2015 |
|
UMA DEVI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 24, 2015 |
|
UMA RANI Vs. SUBODH KUMAR
|
February 27, 2015 |
|
UMA SINGLA AND ORS. Vs. THE CHHACHHRAULI HARIJAN CO-OP & FARMING SOC. LTD. AND ORS.
|
May 21, 2015 |
|
UMAR MOHAMMED AND ANOTHER Vs. AJEEM AND OTHERS
|
December 2, 2015 |
|
UMED SINGH Vs. SARVA HARYANA GRAMIN BANK AND ANOTHER
|
September 18, 2015 |
|
UMED SINGH Vs. SATBIR SINGH
|
April 24, 2015 |
|
UMESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 12, 2015 |
|
UMESH MEHTA Vs. KALI RAM AND ORS.
|
September 23, 2015 |
|
UMESH PANDIT Vs. STATE OF HARYANA AND OTHERS
|
October 15, 2015 |
|
UMRAO SINGH Vs. STATE OF HARYANA
|
February 23, 2015 |
|
UNIKIL PESTICIDES PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
|
March 10, 2015 |
|
UNION BANK OF INDIA Vs. BENWALT & KORNIK PHARMACEUTICAL AND ORS.
|
January 28, 2015 |
|
UNION OF INDIA Vs. KRISHNA DEVI
|
March 30, 2015 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
March 2, 2015 |
|
UNION OF INDIA Vs. MAMTA AND ORS.
|
December 10, 2015 |
|
UNION OF INDIA Vs. ASKET SINGH
|
April 29, 2015 |
|
UNION OF INDIA Vs. KAY KUBE KO
|
February 26, 2015 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
March 18, 2015 |
|
UNION OF INDIA Vs. JAGVIR SINGH & OTHERS
|
August 26, 2015 |
|
UNION OF INDIA Vs. KANHIYA DHALIWAL DEVELOPERS, BATHINDA & OTHERS
|
December 18, 2015 |
|
UNION OF INDIA Vs. ENGINEEERS CONSTRUCTION COMPANY
|
May 15, 2015 |
|
UNION OF INDIA Vs. RAJPAL @ RAJPAL SINGH AND ANOTHER
|
October 20, 2015 |
|
UNION OF INDIA Vs. RAJESH SETHI
|
October 9, 2015 |
|
UNION OF INDIA Vs. DARSHAN LAL BALI
|
January 29, 2015 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR
|
August 12, 2015 |
|
UNION OF INDIA & OTHERS Vs. MANOJ KUMAR & ANOTHER
|
August 21, 2015 |
|
UNION OF INDIA AND ANOTHER Vs. MAYA RAM AND OTHERS
|
September 21, 2015 |
|
UNION OF INDIA AND ANOTHER Vs. INSPECTOR GENERAL OF POLICE, U T CHANDIGARH POLICE AND OTHERS
|
October 30, 2015 |
|
UNION OF INDIA AND ORS Vs. EX CONSTABLE/GD PRAMOD KUMAR
|
July 1, 2015 |
|
UNION OF INDIA AND ORS Vs. KANWALJIT SINGH AND ORS.
|
April 30, 2015 |
|
UNION OF INDIA AND ORS. Vs. SUSHIL KUMAR VASHISHT AND ORS.
|
July 2, 2015 |
|
UNION OF INDIA AND ORS. Vs. SUKHDEV SINGH AND ORS.
|
August 13, 2015 |
|
UNION OF INDIA AND ORS. Vs. JASWINDER KAUR AND ORS.
|
February 4, 2015 |
|
UNION OF INDIA AND ORS. Vs. PRABHAT KUMAR & BROTHERS AND ORS.
|
April 30, 2015 |
|
UNION OF INDIA AND ORS. Vs. PUNNU RAM
|
April 22, 2015 |
|
UNION OF INDIA AND ORS. Vs. OM PARKASH AND ORS.
|
September 3, 2015 |
|
UNION OF INDIA AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
September 7, 2015 |
|
UNION OF INDIA AND ORS. Vs. MAYA RAM AND ORS.
|
October 1, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAJ KUMAR
|
March 30, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAJ KUMAR AND ORS.
|
September 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. SUBHASH KUMAR AND ORS.
|
November 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. KEWAL KRISHAN ANAND AND ORS.
|
December 10, 2015 |
|
UNION OF INDIA AND ORS. Vs. MUNISH KUMAR AND ORS.
|
March 31, 2015 |
|
UNION OF INDIA AND ORS. Vs. AMARJIT SINGH
|
October 21, 2015 |
|
UNION OF INDIA AND ORS. Vs. ANIL CHOPRA AND ORS.
|
May 18, 2015 |
|
UNION OF INDIA AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
November 2, 2015 |
|
UNION OF INDIA AND ORS. Vs. GURMAIL SINGH AND ORS.
|
April 20, 2015 |
|
UNION OF INDIA AND OTHERS Vs. SURINDER KUMAR AND OTHERS
|
October 15, 2015 |
|
UNION OF INDIA AND OTHERS Vs. MANPAL
|
October 21, 2015 |
|
UNION OF INDIA AND OTHERS Vs. DEENA NATH AND OTHERS
|
April 22, 2015 |
|
UNION OF INDIA AND OTHERS Vs. MAHINDER PAUL AND ANOTHER
|
July 10, 2015 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHER
|
December 18, 2015 |
|
UNION OF INDIA AND OTHERS Vs. HARISH CHAND AND ANOTHER
|
December 9, 2015 |
|
UNION OF INDIA AND OTHERS Vs. V L N THAKUR
|
December 8, 2015 |
|
UNION OF INDIA AND OTHERS Vs. S R ENGINEERING CONSTRUCTION AND ANOTHER
|
July 21, 2015 |
|
UNION OF INDIA, ITS SECY Vs. EX CONSTABLE JAGGA SINGH
|
March 27, 2015 |
|
UNION OF TERRITORY OF CHANDIGARH Vs. ARUN KUMAR PANDEY
|
January 9, 2015 |
|
UNION TERRITORY Vs. EX-CONSTABLE DHOOM SINGH AND OTHERS
|
July 16, 2015 |
|
UNION TERRITORY OF CHANDIGARH Vs. KANWAL KISHORE JERATH AND OTHERS
|
July 2, 2015 |
|
UNION TERRITORY OF CHANDIGARH Vs. RAJU
|
July 7, 2015 |
|
UNION TERRITORY OF CHANDIGARH Vs. SUTLEJ CONSTRUCTION LIMITED AND ORS.
|
April 1, 2015 |
|
UNION TERRITORY, CHANDIGARH Vs. KESAR SINGH AND ORS.
|
September 16, 2015 |
|
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. KARAM SINGH
|
September 28, 2015 |
|
UNITED INDIA ASSURANCE CO. LTD. Vs. SURINDER SINGH AND ORS.
|
May 27, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. RATI RAM
|
April 21, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. HARJIT SINGH AND OTHERS
|
July 6, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANMINDER SINGH & ORS
|
July 6, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. MOHINDER KAUR AND AND OTHERS
|
July 10, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. POONAM DEVI
|
May 29, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AMRINDER SINGH AND ORS.
|
February 2, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. JASVIR KAUR AND ORS.
|
May 13, 2015 |
|
UNITED INDIA INSURANCE COMPANY Vs. MONISH KUMAR MISHRA AND OTHERS
|
August 13, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NEERAJ KHANNA AND OTHERS
|
July 23, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TALJINDER KAUR
|
May 11, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMLESH RANI AND OTHERS
|
November 30, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANTI KAUR AND OTHERS
|
November 30, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAWAB KAUR
|
April 6, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEEMA AND ORS.
|
March 19, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED AND ORS. Vs. ANIL KUMAR AND ORS.
|
May 8, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, LUDHIANA Vs. BALWANT KAUR & ANOTHER
|
September 11, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMALJEET AND OTHERS
|
September 3, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. DHEERAJ GULATI AND ANOTHER
|
September 18, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BALWANT RAI AND OTHERS
|
September 16, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KIRNA DEVI AND OTHERS
|
August 13, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SAVITA DEVI AND OTHERS
|
August 20, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MEERA AND OTHERS
|
July 9, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. RANJIT KAUR AND OTHERS
|
July 14, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. ACHLA DEVI AND OTHERS
|
July 6, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. DARSHAN KAUR
|
May 6, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BHALLE RAM
|
January 14, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURJIT KAUR AND ORS.
|
August 4, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. ANU AND ORS.
|
March 24, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. MAYA DEVI AND ORS.
|
October 13, 2015 |
|
UNITED LIME INDUSTRIES Vs. ADMINISTRATOR, IMPROVEMENT TRUST AND ORS.
|
March 18, 2015 |
|
UNITED SPIRITS LTD. Vs. STATE OF HARYANA AND ORS.
|
March 31, 2015 |
|
UNITOP APARTMENTS & BUILDERS Vs. JAGJEET SINGH LYALLPURI AND OTHERS
|
July 31, 2015 |
|
UNIVERSAL SAMPO GENERAL INSURANCE CO. LTD. Vs. SATYA PARKASH AND ORS.
|
February 11, 2015 |
|
UPINDER PARSHAD YADAV Vs. STATE OF PUNJAB
|
December 8, 2015 |
|
UPINDER SINGH GOINDI @ BHUPINDER SINGH Vs. MANJIT SINGH
|
February 26, 2015 |
|
URMIL GUPTA Vs. ADMINISTRATOR, CHD ADMN & OTHERS
|
October 5, 2015 |
|
URMIL JOHAR Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2015 |
|
URMILA Vs. SAVITRI DEVI AND ANOTHER
|
July 17, 2015 |
|
URMILA DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2015 |
|
URMILA SHARMA Vs. LAKHWINDER SINGH
|
August 20, 2015 |
|
URVI AGARWAL Vs. STATE OF HARYANA
|
May 29, 2015 |
|
USHA Vs. STATE OF HARYANA
|
October 9, 2015 |
|
USHA BAJAJ Vs. INDUSTRIAL TRIBUNAL AND ORS.
|
February 10, 2015 |
|
USHA KWATRA AND ORS. Vs. SITA RANI CHOPRA AND ORS.
|
January 15, 2015 |
|
USHA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 17, 2015 |
|
USHA RANI Vs. STATE OF HARYANA AND ORS.
|
July 16, 2015 |
|
USHA RANI Vs. PRESIDING OFFICER
|
April 7, 2015 |
|
USHA RANI AND ANOTHER Vs. GENERAL PUBLIC AND OTHERS
|
July 24, 2015 |
|
USHA SHARMA Vs. STATE OF PUNJAB
|
April 20, 2015 |
|
USMAN Vs. STATE OF HARYANA
|
August 5, 2015 |
|
UTTAM CHAND Vs. KUSUM LATA
|
March 4, 2015 |
|
UTTAM LAL Vs. STATE OF PUNJAB
|
February 4, 2015 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM Vs. KUSUM JAIN
|
May 19, 2015 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM, LTD Vs. AVON METERS (P) LTD
|
September 15, 2015 |
|
UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. M L SHARMA
|
September 14, 2015 |
|
UV ASSET RECONSTRUCTION COMPANY LTD. Vs. PASUPATI HARYANA WOOLLENS LTD. AND ORS.
|
May 13, 2015 |
|
V S MADAN Vs. M/S RAVINDRA TUBES LTD
|
August 24, 2015 |
|
V-MART RETAIL LTD. Vs. RAGHUNATH GUPTA AND ORS.
|
February 12, 2015 |
|
V.K. INDRAYAN Vs. STATE OF PUNJAB & ANOTHER
|
December 23, 2015 |
|
V.K. KHULLAR Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
April 7, 2015 |
|
V.S. SIWACH Vs. STATE OF HARYANA
|
February 16, 2015 |
|
V.V. PARSHANT Vs. STATE OF HARYANA
|
March 18, 2015 |
|
VAIBHAV KUMAR Vs. STATE OF HARYANA & OTHERS
|
March 23, 2015 |
|
VAKIL Vs. STATE OF HARYANA
|
September 1, 2015 |
|
VAKIL RAJ AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 28, 2015 |
|
VAKIL SINGH AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
August 25, 2015 |
|
VANDANA KOHLI Vs. STATE OF HARYANA
|
February 9, 2015 |
|
VANDANA SHARMA @ VANDANA SIDHU Vs. NAZAR SINGH AND OTHERS
|
March 13, 2015 |
|
VANDNA GARG Vs. SANITTAR PAUL DHIR AND ORS.
|
November 26, 2015 |
|
VANEET Vs. RAVINDER SINGH SIDHU
|
August 4, 2015 |
|
VANEET MAHAJAN Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
May 4, 2015 |
|
VANITA CHUGH AND ORS. Vs. KULDIP SINGH AND ORS.
|
February 12, 2015 |
|
VARDARAJ BUILDCON PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 10, 2015 |
|
VARDHAMAN CROP. NUTRIENTS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
May 12, 2015 |
|
VARINDER Vs. STATE OF HARYANA
|
August 4, 2015 |
|
VARINDER KUMAR Vs. M/S MANIKTALA TRADERS
|
August 17, 2015 |
|
VARINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2015 |
|
VARINDER KUMAR BHARDWAJ AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2015 |
|
VARINDER KUMAR SOOD Vs. COMMISSIONER OF INCOME TAX-II, JALANDHAR
|
May 4, 2015 |
|
VARINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 5, 2015 |
|
VARINDER SINGH Vs. PEPSU ROAD TRANSPORT CORP. AND ORS.
|
September 3, 2015 |
|
VARINDER SINGH SANDHU Vs. STATE OF PUNJAB
|
November 18, 2015 |
|
VARINDERJIT SINGH Vs. INDERJIT SINGH
|
January 13, 2015 |
|
VARJINDER PAL SINGH Vs. STATE OF HARYANA
|
August 17, 2015 |
|
VARUN AGGARWAL AND OTHERS Vs. POOJA AGGARWAL
|
July 8, 2015 |
|
VARUN ARORA Vs. JOGINDER SINGH AND ORS.
|
May 20, 2015 |
|
VARUN BANSAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 5, 2015 |
|
VARUN CHANDHIOK Vs. HARYANA PUBLIC SERVICE COMMISSIONER AND ORS.
|
February 21, 2015 |
|
VARUN CHAWALA Vs. STATE OF HARYANA
|
January 27, 2015 |
|
VARUN ENTERPRISES Vs. SUNITA PUNIA AND ANOTHER
|
September 21, 2015 |
|
VARUN GOYAL Vs. GURDARSHAN SINGH MANN AND ORS.
|
January 20, 2015 |
|
VARUN PANWAR Vs. STATE OF HARYANA
|
February 20, 2015 |
|
VARUN VERMA Vs. STATE OF HARYANA
|
March 19, 2015 |
|
VARUNDEEP SINGH Vs. UNION TERRITORY, CHANDIGARH
|
February 11, 2015 |
|
VASU TECH LTD. Vs. H.S.I.I.D.C. AND ORS.
|
April 7, 2015 |
|
VATIKA LIMITED Vs. STATE OF HARYANA
|
May 4, 2015 |
|
VED KAUR & OTHERS Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD , BOMBAY
|
September 1, 2015 |
|
VED KAUR PUNIA Vs. KARAN SINGH
|
August 12, 2015 |
|
VED PAL Vs. STATE OF HARYANA AND ORS.
|
December 9, 2015 |
|
VED PARKASH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
May 18, 2015 |
|
VED PARKASH Vs. STATE OF HARYANA
|
January 13, 2015 |
|
VED PARKASH Vs. STATE OF HARYANA
|
May 13, 2015 |
|
VED PARKASH Vs. RATTAN LAL AGGARWAL AND OTHERS
|
August 14, 2015 |
|
VED PARKASH Vs. STATE OF HARYANA
|
February 5, 2015 |
|
VED PARKASH Vs. RAM SINGH AND ORS.
|
January 23, 2015 |
|
VED PARKASH Vs. STATE OF HARYANA
|
May 14, 2015 |
|
VED PARKASH Vs. PRESIDING OFFICER, FARIDABAD
|
March 17, 2015 |
|
VED PARKASH Vs. JAI LAL AND ORS.
|
December 10, 2015 |
|
VED PARKASH Vs. HARI PAL
|
February 24, 2015 |
|
VED PARKASH AND ORS. Vs. STATE OF HARYANA
|
July 27, 2015 |
|
VED PRAKASH Vs. THE PRESIDING OFFICER AND ORS.
|
October 19, 2015 |
|
VED SINGH AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
July 29, 2015 |
|
VEENA Vs. RAVI RATTAN
|
February 11, 2015 |
|
VEENA AND ORS. Vs. STATE OF HARYANA
|
May 7, 2015 |
|
VEENA BAKSHI Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2015 |
|
VEENA DEVI Vs. STATE OF HARYANA
|
November 18, 2015 |
|
VEENA RANI Vs. AMIT RICE MILLS
|
February 21, 2015 |
|
VEENA TULI Vs. RAM SNEHI
|
March 25, 2015 |
|
VEENA VERMA Vs. SATYA PAL DAULEY
|
July 24, 2015 |
|
VEENA VERMA Vs. DHBVNL
|
May 21, 2015 |
|
VEER PRATAP SAINI Vs. GURU RAVIDAS AYURVED UNIVERSITY AND OTHERS
|
July 10, 2015 |
|
VEER SINGH Vs. STATE OF HARYANA AND ORS.
|
January 28, 2015 |
|
VEER SINGH @ VEERU Vs. STATE OF PUNJAB
|
March 16, 2015 |
|
VEERPAL KAUR Vs. BALVINDER PAL
|
January 8, 2015 |
|
VEERPAL KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 18, 2015 |
|
VENUS PETROCHEMICALS (BOMBAY) PVT. LTD. Vs. VANNIX INDUSTRIES PVT. LTD.
|
May 18, 2015 |
|
VENUS TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
October 16, 2015 |
|
VERINDER K. RISHI Vs. UNION OF INDIA AND ORS.
|
October 8, 2015 |
|
VERMA TRADING COMPANY Vs. AMRIK SINGH
|
September 28, 2015 |
|
VICE CHANCELLOR, GURU NANAK DEV UNIVERSITY, AMRITSAR AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
April 22, 2015 |
|
VICE CHANCELLOR, KURUKSHETRA AND ORS. Vs. RAJ RANI AND ORS.
|
October 16, 2015 |
|
VICKY Vs. STATE OF PUNJAB
|
January 30, 2015 |
|
VICKY AND ANOTHER Vs. STATE OF HARYANA
|
September 21, 2015 |
|
VICTOR ROBINSON Vs. STATE OF HARYANA
|
April 1, 2015 |
|
VIDHYA DEVI Vs. MAHINDER KUMAR
|
December 15, 2015 |
|
VIDHYA NAND Vs. DHARAMVIR
|
August 19, 2015 |
|
VIDHYA RATTAN YADAV AND ORS. Vs. STATE OF HARYANA
|
June 29, 2015 |
|
VIDYA RANI Vs. BHAG SINGH
|
March 23, 2015 |
|
VIDYA RATTAN SHARMA Vs. TRIBUNE TRUST AND ANOTHER
|
August 21, 2015 |
|
VIDYA WANTI Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 2015 |
|
VIJAY Vs. DAYAWANTI
|
July 7, 2015 |
|
VIJAY Vs. STATE OF HARYANA AND ORS.
|
September 17, 2015 |
|
VIJAY Vs. STATE OF HARYANA AND ORS.
|
July 22, 2015 |
|
VIJAY AGGARWAL Vs. COMMISSIONER OF INCOME TAX, CENTRAL GURGAON AND ORS.
|
August 27, 2015 |
|
VIJAY AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 27, 2015 |
|
VIJAY BATRA Vs. PUNJAB ROADWAYS, NAWANSHAHAR
|
May 26, 2015 |
|
VIJAY BHAWAR AND ORS. Vs. AJAIB SINGH
|
April 8, 2015 |
|
VIJAY GARG Vs. STATE OF HARYANA AND ANOTHER
|
August 14, 2015 |
|
VIJAY HOMRUM Vs. STATE OF HARYANA
|
October 9, 2015 |
|
VIJAY KUMAR Vs. PRESIDING OFFICER AND ORS.
|
October 15, 2015 |
|
VIJAY KUMAR Vs. FINANCIAL COMMISSIONER
|
July 10, 2015 |
|
VIJAY KUMAR Vs. NANAG RAM
|
April 28, 2015 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB AND ORS.
|
July 3, 2015 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
September 30, 2015 |
|
VIJAY KUMAR AGGARWAL Vs. INDERJIT KAUR
|
March 24, 2015 |
|
VIJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
December 24, 2015 |
|
VIJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2015 |
|
VIJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
September 8, 2015 |
|
VIJAY KUMAR AND OTHERS Vs. M/S MILLENIUM BUILDMART PVT. LTD. AND ANOTHER
|
May 12, 2015 |
|
VIJAY KUMAR BHATTI AND ORS. Vs. RAM LUBHAYA VERMA
|
March 30, 2015 |
|
VIJAY KUMAR GOYAL Vs. SANJAY GOYAL AND OTHERS
|
August 17, 2015 |
|
VIJAY KUMAR KAPIL AND ORS. Vs. PUNJAB STATE COOPERATIVE BANK LTD. AND ORS.
|
May 19, 2015 |
|
VIJAY KUMAR KAURA AND ORS. Vs. U.T. CHANDIGARH AND ORS.
|
March 11, 2015 |
|
VIJAY KUMAR YADAV Vs. STATE OF HARYANA
|
December 22, 2015 |
|
VIJAY PAL AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
November 28, 2015 |
|
VIJAY PAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 14, 2015 |
|
VIJAY PAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 24, 2015 |
|
VIJAY PAL SINGH @ VIJAY Vs. STATE OF PUNJAB
|
April 20, 2015 |
|
VIJAY PAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 7, 2015 |
|
VIJAY PARKASH Vs. RAM NIWAS
|
September 28, 2015 |
|
VIJAY SHAH Vs. STATE OF PUNJAB
|
January 21, 2015 |
|
VIJAY SHARMA Vs. SWARAN SINGH AND ANOTHER
|
March 9, 2015 |
|
VIJAY SHARMA Vs. CHARAN DASS
|
November 20, 2015 |
|
VIJAY SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 14, 2015 |
|
VIJAY SINGH SOLANKI Vs. VISHAL GUPTA
|
April 23, 2015 |
|
VIJAY SUKHIJA Vs. CHAIRMAN, STATE BANK OF INDIA AND ORS.
|
August 11, 2015 |
|
VIJENDER SINGH Vs. PARVEEN DEVI
|
September 25, 2015 |
|
VIKAS Vs. RAKESH
|
February 21, 2015 |
|
VIKAS AND ORS. Vs. STATE OF HARYANA
|
August 25, 2015 |
|
VIKAS AND ORS. Vs. STATE OF HARYANA
|
March 31, 2015 |
|
VIKAS AND ORS. Vs. STATE OF HARYANA
|
February 10, 2015 |
|
VIKAS DADWAL Vs. STATE OF PUNJAB AND ORS.
|
August 20, 2015 |
|
VIKAS HOUSE BUILDING CO LTD Vs. GULZAR SINGH AND OTHERS
|
August 13, 2015 |
|
VIKAS KUMAR Vs. BOHTI AND OTHERS
|
August 10, 2015 |
|
VIKAS KUMAR GOYAL Vs. NIDHI GARG
|
July 1, 2015 |
|
VIKAS MONGA Vs. MUNICIPAL COUNCIL, KOTKAPURA
|
September 17, 2015 |
|
VIKAS RAHEJA Vs. PARMOD KUMAR
|
January 12, 2015 |
|
VIKAS SHARMA Vs. GURU JHAMBHESHWAR UNIVERSITY, HISAR AND ORS.
|
September 2, 2015 |
|
VIKAS SHARMA Vs. POONAM
|
February 11, 2015 |
|
VIKAS SHARMA Vs. GURU JAMBESHWAR UNIVERSITY, HISAR AND ORS.
|
December 3, 2015 |
|
VIKAS SHARMA Vs. STATE OF HARYANA AND ORS.
|
May 5, 2015 |
|
VIKAS SHARMA Vs. STATE OF HARYANA
|
May 26, 2015 |
|
VIKASH Vs. STATE OF HARYANA
|
September 2, 2015 |
|
VIKRAM Vs. R. RAJESH AND ORS.
|
May 21, 2015 |
|
VIKRAM @ DEEPAK Vs. STATE OF HARYANA
|
January 30, 2015 |
|
VIKRAM @ KIRLI Vs. STATE OF HARYANA
|
July 23, 2015 |
|
VIKRAM KAPUR AND ORS. Vs. ATLAS CYCLES (HARYANA) LTD. AND ORS.
|
April 20, 2015 |
|
VIKRAM READY MIX CONCRETE PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT-I AND ORS.
|
January 27, 2015 |
|
VIKRAM SINGH Vs. THE COLLECTOR, KARNAL AND ORS.
|
November 17, 2015 |
|
VIKRAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 16, 2015 |
|
VIKRAM SINGH Vs. UNION OF INDIA
|
January 30, 2015 |
|
VIKRAM SINGH Vs. MANOHAR LAL
|
January 21, 2015 |
|
VIKRAM SINGH @ VICKY Vs. STATE OF PUNJAB
|
February 18, 2015 |
|
VIKRAMJEET SINGH @ VICKEY Vs. STATE OF PUNJAB
|
July 14, 2015 |
|
VIKRAMJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2015 |
|
VIKRAMJIT SINGH AND ORS. Vs. STATE OF HARYANA
|
January 12, 2015 |
|
VIKRANT Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2015 |
|
VIKRANT DUTT CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
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September 17, 2015 |
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VIKRANT SINGLA Vs. PANJAB UNIVERSITY AND OTHERS
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November 20, 2015 |
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VINAY Vs. STATE OF HARYANA
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February 23, 2015 |
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VINAY AND ORS. Vs. STATE OF PUNJAB AND ORS.
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November 19, 2015 |
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VINAY IRON STORE Vs. PREM CHAND GUPTA
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January 12, 2015 |
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VINAY KAMBOJ Vs. STATE OF HARYANA AND OTHERS
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August 3, 2015 |
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VINAY KUMAR Vs. STATE OF PUNJAB
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July 22, 2015 |
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VINAY KUMAR AND ORS. Vs. STATE OF PUNJAB
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March 11, 2015 |
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VINAY SOOD Vs. VIJAY SOOD
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May 8, 2015 |
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VINEET @ VINT @ SURINDER Vs. STATE OF HARYANA
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March 3, 2015 |
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VINEET BATRA Vs. STATE BANK OF BIKANER AND JAIPUR, SECTOR-17, CHANDIGARH
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February 4, 2015 |
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VINNY BAINS @ KANWAR NAVDEEP SINGH BAINS AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
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October 5, 2015 |
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VINOD Vs. STATE OF HARYANA
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February 9, 2015 |
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VINOD Vs. STATE OF HARYANA
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November 18, 2015 |
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VINOD ANAND Vs. DEPUTY COMMISSIONER-CUM-APPELLATE TRIBUNAL AND ORS.
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September 23, 2015 |
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VINOD CHANDER KHERA Vs. U.T. CHANDIGARH AND ORS.
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November 17, 2015 |
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VINOD DEVI Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
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May 15, 2015 |
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VINOD GOEL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
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August 5, 2015 |
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VINOD GUPTA AND ORS. Vs. HARYANA STATE POLLUTION CONTROL BOARD
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August 6, 2015 |
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VINOD JAIN Vs. STATE OF PUNJAB
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April 23, 2015 |
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VINOD KRISHAN KHANNA Vs. AMRITSAR SWADESHI TEXTILE CORPORATION (P) LIMITED
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December 24, 2015 |
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VINOD KUMAR Vs. NEELAM CHHABRA
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February 11, 2015 |
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VINOD KUMAR Vs. STATE OF HARYANA
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January 12, 2015 |
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VINOD KUMAR Vs. STATE OF PUNJAB
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February 12, 2015 |
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VINOD KUMAR Vs. PRESIDING OFFICER
|
March 10, 2015 |
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VINOD KUMAR Vs. STATE OF HARYANA
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September 2, 2015 |
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VINOD KUMAR Vs. STATE OF PUNJAB
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July 22, 2015 |
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VINOD KUMAR Vs. STATE OF PUNJAB AND ANOTHER
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November 19, 2015 |
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VINOD KUMAR Vs. STATE INFORMATION COMMISSION OF HARYANA AND ORS.
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March 9, 2015 |
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VINOD KUMAR Vs. VIJAY LAXMI
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July 9, 2015 |
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VINOD KUMAR Vs. STATE OF HARYANA AND ANOTHER
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February 24, 2015 |
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VINOD KUMAR Vs. STATE OF PUNJAB
|
September 4, 2015 |
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VINOD KUMAR Vs. STATE OF HARYANA
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March 17, 2015 |
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VINOD KUMAR Vs. PRESIDING OFFICER AND ORS.
|
October 15, 2015 |
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VINOD KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
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July 15, 2015 |
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VINOD KUMAR AND ORS. Vs. DARBARA SINGH (D) AND ORS.
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April 10, 2015 |
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VINOD KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
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April 10, 2015 |
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VINOD KUMAR CHADHA Vs. VIJAY KUMAR CHADHA AND ANOTHER
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July 17, 2015 |
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VINOD KUMAR DATTA Vs. THE STATE OF HARYANA AND ORS.
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March 9, 2015 |
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VINOD KUMAR MEHTA Vs. BHAGWAN DASS AND ANOTHER
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July 9, 2015 |
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VINOD THAPAR AND ORS. Vs. SEEMA MEHRA AND ORS.
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February 21, 2015 |
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VIPAN KUMAR Vs. GULSHAN KUMAR & ORS
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September 24, 2015 |
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VIPAN SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
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July 6, 2015 |
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VIPIN Vs. STATE OF HARYANA
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December 3, 2015 |
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VIPIN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 23, 2015 |
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VIPIN SINGH AND OTHERS Vs. SATNDER SINGH AND OTHERS
|
August 6, 2015 |
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VIPUL JAIN Vs. RITU JAIN
|
May 13, 2015 |
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VIRENDER Vs. RAMESH RANI AND ORS.
|
December 4, 2015 |
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VIRENDER & ANR Vs. STATE OF HARYANA
|
August 26, 2015 |
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VIRENDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 18, 2015 |
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VIRENDER SINGH Vs. POHAP SINGH
|
February 13, 2015 |
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VIRENDER SINGH Vs. STATE OF PUNJAB
|
January 12, 2015 |
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VIRENDER SINGH Vs. STATE OF HARYANA
|
September 9, 2015 |
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VIRENDER SINGH MALHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 8, 2015 |
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VIRENDRA KUMAR KISHANCHAND Vs. SANTOSH KUMARI
|
September 18, 2015 |
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VISHAL Vs. STATE OF PUNJAB
|
September 9, 2015 |
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VISHAL AGGARWAL Vs. STATE OF HARYANA
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May 26, 2015 |
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VISHAL BAJAJ Vs. KARISHMA KATHPAL
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September 24, 2015 |
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VISHAL GARG AND ORS. Vs. UNION OF INDIA AND ORS.
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September 29, 2015 |
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VISHAL RETAIL LIMITED Vs. SACHIN DEEP SOOD AND ORS.
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February 27, 2015 |
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VISHAL SEHGAL Vs. STATE OF PUNJAB
|
January 30, 2015 |
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VISHAL SHARMA Vs. UNION OF INDIA AND ORS.
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December 18, 2015 |
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VISHAL SHARMA Vs. BALKARAN SINGH
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August 25, 2015 |
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VISHAL SINGH RANA AND ORS. Vs. ISHWAR CHAND AND ORS.
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September 19, 2015 |
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VISHAL SONDHI Vs. STATE OF PUNJAB
|
January 20, 2015 |
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VISHAV BANDHU JABALIA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
June 30, 2015 |
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VISHNU APARTMENTS PVT LTD AND ORS Vs. STATE OF HARYANA AND ORS
|
October 19, 2015 |
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VISHNU DASS AGGARWAL Vs. HARYANA STATE CO-OP. SUPPLY AND MARKETING FED. LTD. AND ORS.
|
September 16, 2015 |
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VISHWAJIT SINGH Vs. THE STATE OF HARYANA AND ORS.
|
March 13, 2015 |
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VIVEK Vs. JAGMAL SINGH AND OTHERS
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September 21, 2015 |
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VIVEK GOYAL Vs. SHYAMBIR AND ANOTHER
|
July 27, 2015 |
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VIVEK SHARMA @ VIVEK AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2015 |
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VIVEK SHARMA AND ANOTHER Vs. STATE OF PUNJAB
|
August 31, 2015 |
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VNS INFRASTRUCTURE PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
October 19, 2015 |
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VPN BUILDTECH PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2015 |
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WARYAM SINGH AND ORS. Vs. STATE OF HARYANA
|
March 24, 2015 |
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WASAN SINGH Vs. JOINT DIRECTOR PANCHAYAT, PUNJAB
|
February 26, 2015 |
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WATTSON PAPER BOARD Vs. THE STATE OF HARYANA AND ORS.
|
February 19, 2015 |
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WAZID SABRI Vs. STATE OF PUNJAB
|
September 16, 2015 |
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WILLIAM SINGH SANDHU @ DILJINDER SINGH SANDHU Vs. DIRECTORATE OF ENFORCEMENT AND OTHERS
|
September 15, 2015 |
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YAAD SINGH Vs. BEER SINGH
|
August 17, 2015 |
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YAADRAM Vs. VIDHA DEVI AND ORS.
|
January 16, 2015 |
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YADUVANSHI COLLEGE OF EDUCATION AND ORS. Vs. MAHARISHI DAYANAND UNIVERSITY AND ORS.
|
June 15, 2015 |
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YADWINDER SINGH Vs. STATE OF PUNJAB
|
December 23, 2015 |
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YADWINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
October 19, 2015 |
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YADWINDER SINGH AND ORS Vs. LUDHIANA IMPROVEMENT TRUST AND ANR
|
September 18, 2015 |
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YADWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 4, 2015 |
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YAGPAL Vs. STATE OF HARYANA AND ORS.
|
May 7, 2015 |
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YAKSHI AND ANOTHER Vs. SANJAY JANGRA
|
July 30, 2015 |
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YAMINI Vs. STATE OF PUNJAB AND ORS.
|
October 5, 2015 |
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YASH KATHURIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2015 |
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YASH PAL SHARMA Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE, PUNJAB AND ORS.
|
December 5, 2015 |
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YASH PAUL RAHEJA Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
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YASH PAUL RAHEJA Vs. UNION OF INDIA AND OTHERS
|
December 11, 2015 |
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YASHODHRA VERMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
September 15, 2015 |
|
YASHPAL Vs. STATE OF PUNJAB
|
January 30, 2015 |
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YASHPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2015 |
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YATINDER RANA Vs. HARPAL SINGH AND ORS.
|
April 7, 2015 |
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YATISH KUMAR GOEL Vs. STATE OF HARYANA
|
August 4, 2015 |
|
YOG RAJ GULATI Vs. GURNAM SINGH DHILLON & OTHERS
|
September 21, 2015 |
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YOGENDER Vs. BOARD OF SCHOOL EDUCATION HARYANA AND ORS.
|
April 1, 2015 |
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YOGESH BANSAL Vs. PARAMJIT SINGH GILL & ANOTHER
|
November 16, 2015 |
|
YOGESH BANSAL Vs. U.T. CHANDIGARH ADMINISTRATION AND ORS.
|
October 8, 2015 |
|
YOGESH KUMAR Vs. STATE OF HARYANA
|
November 2, 2015 |
|
YOGESH KUMAR Vs. STATE OF HARYANA & ANOTHER
|
December 10, 2015 |
|
YOGESH KUMAR Vs. INDER KUMAR
|
July 1, 2015 |
|
YOGESH KUMAR Vs. P.V. TRADE LINK AND ORS.
|
August 6, 2015 |
|
YOGESH PRABHAKAR Vs. MONIKA
|
April 23, 2015 |
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YOGITA Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2015 |
|
YUDHVIR SINGH Vs. STATE OF PUNJAB
|
September 9, 2015 |
|
YUDHVIR SINGH Vs. STATE OF PUNJAB
|
February 5, 2015 |
|
YUGPREET SINGH Vs. STATE OF PUNJAB & OTHERS
|
December 9, 2015 |
|
YUVRAJ KATODIA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 8, 2015 |
|
ZAHEED AHMED Vs. STATE OF PUNJAB
|
February 27, 2015 |
|
ZAMSHIDA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2015 |
|
ZARINA Vs. ANJU BHALLA
|
January 28, 2015 |
|
ZEE LABORATORIES Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
May 29, 2015 |
|
ZILE SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 15, 2015 |
|
ZONAL DIRECTOR, NEHRU YUVA KENDRA SANGATHAN Vs. RAJU CHAND AND ORS.
|
September 16, 2015 |
|
ZORA SINGH Vs. MANGO
|
May 19, 2015 |
|
ZUBER AHMED Vs. THE UNION OF INDIA AND ORS.
|
April 30, 2015 |
LOGIN