|
ANJU Vs. UNION OF INDIA
|
April 23, 2014 |
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CARE AND CURE (P) LTD. Vs. COMMISSIONER OF C. EX.
|
November 3, 2014 |
|
DARSHAN LAL Vs. TARLOK NATH
|
August 7, 2014 |
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IPJAHHAA TRADERS Vs. STATE OF HARYANA
|
September 15, 2014 |
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MAL SINGH AND ORS. Vs. STATE BANK OF INDIA
|
September 24, 2014 |
|
A B MULTIPLEX PVT LTD AND OTHERS Vs. REGIONAL OFFICER, GURGAON REGION, HARYANA, STATE POLLUTION CONTROL BOARD, PANCHKULA
|
August 28, 2014 |
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A K SRIVASTAVA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
|
March 27, 2014 |
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A R PLASTIC PVT LTD GURGAON ROAD, JHAJJAR Vs. STATE OF HARYANA
|
May 14, 2014 |
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A.K. RUBBER INDUSTRY Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 19, 2014 |
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A.K. SINGLA AND OTHERS Vs. TEJINDER PAL BHALLA
|
January 29, 2014 |
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A.P. REFINERY PRIVATE LTD. Vs. AAR KAY CHEMICALS PVT. LTD.
|
September 26, 2014 |
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A.P.SOLVEX LTD. Vs. STATE OF PUNJAB
|
February 18, 2014 |
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A.S. DHINGRA Vs. GENERAL INSURANCE CORPORATION OF INDIA, BOMBAY, THROUGH ITS CHAIRMAN
|
May 16, 2014 |
|
AAD RAM Vs. STATE OF HARYANA
|
April 28, 2014 |
|
AAR DEE ENTERPRISES AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 12, 2014 |
|
AAR INFRA TECH LIMITED Vs. STAT
|
September 15, 2014 |
|
AARTI JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 29, 2014 |
|
ABDUL LATIF ADAM MOMIN Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2014 |
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ABDUL MAJID Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
ABDUL MASIH Vs. MAJOR SINGH
|
September 15, 2014 |
|
ABDUL ZALIL Vs. ISMAIL
|
January 24, 2014 |
|
ABHAY SHARMA Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
ABHAY SINGH Vs. STATE OF HARYANA
|
April 9, 2014 |
|
ABHISHEK @ SONU Vs. STATE OF HARYANA
|
May 29, 2014 |
|
ABHISHEK ANAND PANDEY Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
ABHISHEK NAGPAL Vs. KARAMJIT KAUR AND ORS.
|
September 18, 2014 |
|
ABHYAJIT SEKHON Vs. CHANDIGARH ENGINEERING AND ARCHITECTURE COUNSELLING JOINT ADMISSION COMMITTEE-2014 AND ORS.
|
August 14, 2014 |
|
ACCLIPSE INDIA PVT LTD Vs. STATE
|
August 7, 2014 |
|
ACHAL PAPER INDUSTRIES AND ORS. Vs. SHREE MRIGAWATI TRADERS
|
April 26, 2014 |
|
ACHLA DEEWAN Vs. BISHAN SINGH
|
April 29, 2014 |
|
ACHLA KHANNA Vs. ROHIT KHANNA
|
September 16, 2014 |
|
ADARSH P. JAUHAR Vs. GULSHAN JAIN AND OTHERS
|
January 22, 2014 |
|
ADARSH SABZI MANDI SAMITI AND OTHERS Vs. STATE OF HARYANA AND ORS
|
June 30, 2014 |
|
ADARSH SOOD Vs. COMMISSIONER OF INCOME TAX
|
May 8, 2014 |
|
ADDI ALLOYS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
March 21, 2014 |
|
ADDITIONAL DEPUTY COMMISSIONER Vs. PRABHU SINGH
|
July 21, 2014 |
|
ADESH UNIVERSITY Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
ADESH UNIVERSITY Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
ADITYA BIRLA RETAIL LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1
|
February 26, 2014 |
|
ADITYA PRATAP DUGGAL Vs. PANJAB UNIVERSITY
|
March 31, 2014 |
|
ADITYAJIT SINGH CHADHA Vs. PANJAB UNIVERSITY
|
July 16, 2014 |
|
ADVANCED INSTITUTE OF PHARMACY THROUGH PANKAJ JAIN RESOLUTION Vs. UNION OF INDIA
|
August 5, 2014 |
|
AGGARWAL CONSTRUCTION COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
|
May 29, 2014 |
|
AGGARWAL RICE AND OIL MILLS Vs. STATE OF HARYANA AND ORS
|
August 28, 2014 |
|
AGGARWAL RICE MILS Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
AGGARWAL VIDYA PRACHARNI SABHA Vs. MUNICIPAL CORPORATION FARIDABAD AND ORS.
|
September 30, 2014 |
|
AGS RETAIL PRIVATE LIMITED Vs. USHA GUPTA
|
January 9, 2014 |
|
AIMS BILLAIRDS AND CONSULTANTS Vs. MAHINDER PAL GUPTA
|
July 15, 2014 |
|
AIP INDUSTRIES & ORS Vs. PUNJAB NATIONAL BANK & ORS
|
September 9, 2014 |
|
AIR INDIA LTD. Vs. ESTATE OFFICER, HUDA AND ORS.
|
December 24, 2014 |
|
AJAIB KAUR Vs. SURINDER SINGH
|
January 17, 2014 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
February 26, 2014 |
|
AJAIB SINGH Vs. MALKIAT SINGH AND ORS.
|
May 15, 2014 |
|
AJAIB SINGH Vs. UNION OF INDIA & OTHERS
|
July 24, 2014 |
|
AJAIB SINGH Vs. RATTAN KUMAR
|
May 5, 2014 |
|
AJAY @ BUNTY Vs. RAJINDER KUMAR AND ANOTHER
|
July 31, 2014 |
|
AJAY CHABBRA Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
AJAY CHAUDHARY Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
AJAY GODARA Vs. STATE OF HARYANA
|
July 23, 2014 |
|
AJAY GROVER Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
AJAY GUPTA Vs. MEENAKSHI GUPTA
|
November 12, 2014 |
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AJAY KAMBOJ Vs. STATE OF U T CHANDIGARH
|
April 24, 2014 |
|
AJAY KUMAR Vs. STATE OF PUNJAB AND ORS.
|
November 11, 2014 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
May 19, 2014 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
May 23, 2014 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
April 2, 2014 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
July 18, 2014 |
|
AJAY KUMAR Vs. JARNAIL SINGH
|
May 27, 2014 |
|
AJAY KUMAR Vs. SUNITA RANI
|
November 25, 2014 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
AJAY KUMAR Vs. STATE OF HARYANA & ANOTHER
|
November 12, 2014 |
|
AJAY KUMAR @ GHOKI AND ANR Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
AJAY KUMAR GOYAL AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ORS.
|
August 26, 2014 |
|
AJAY KUMAR GUPTA Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
AJAY KUMAR SHARMA Vs. NATIONAL FERTILIZERS LIMITED
|
May 19, 2014 |
|
AJAY PAL Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
AJAY PAL Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
AJAY SINGH @ SATBIR Vs. STATE OF HARYANA AND OTHERS
|
April 23, 2014 |
|
AJIT KAUR Vs. SANJEEV KUMAR
|
May 6, 2014 |
|
AJIT KUMAR JAIN Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
AJIT SINGH Vs. OM PARKASH & OTHERS
|
January 23, 2014 |
|
AJIT SINGH Vs. GURUDWARA NAMDHARI SAAD SANGAT KAHNUWAN ROAD AND ORS.
|
February 3, 2014 |
|
AJIT SINGH Vs. UNION OF INDIA
|
April 26, 2014 |
|
AJIT SINGH Vs. DALJIT SINGH
|
February 25, 2014 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
March 14, 2014 |
|
AJIT SINGH Vs. GURDIT SINGH
|
April 25, 2014 |
|
AJIT SINGH Vs. CHANDIGARH ADMINISTRATION
|
April 7, 2014 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
AJIT SINGH Vs. DAYAL CHAND AND ORS.
|
December 19, 2014 |
|
AJIT SINGH Vs. SUKHWANT KAUR
|
February 5, 2014 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
April 21, 2014 |
|
AJIT SINGH @ JEETA Vs. STATE OF HARYANA
|
February 20, 2014 |
|
AJIT SINGH @ JIT SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE DHANDA AND OTHERS
|
April 29, 2014 |
|
AJIT SINGH AND ORS. Vs. SATPAL AND ORS.
|
September 16, 2014 |
|
AJIT SINGH OM PARKASH Vs. MARKET COMMITTEE, NAWANSHAHAR
|
May 19, 2014 |
|
AJIT SINGH ZAKHMI Vs. NIRMAL JINDAL
|
August 4, 2014 |
|
AJIT VERMA Vs. STATE OF HARYANA
|
March 25, 2014 |
|
AJMER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
April 29, 2014 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
AJMER SINGH Vs. MUNICIPAL COUNCIL
|
March 25, 2014 |
|
AJMER SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2014 |
|
AJMER SINGH Vs. GIRDHALA
|
January 9, 2014 |
|
AJMER SINGH Vs. AJAIB SINGH AND OTHERS
|
November 13, 2014 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
AJMERO Vs. STATE OF HARYANA
|
March 12, 2014 |
|
AKANKSHA MEHRA Vs. UT CHANDIGARH
|
September 16, 2014 |
|
AKANSHA SHARMA Vs. STATE OF PUNJAB
|
August 25, 2014 |
|
AKBAR KHAN @ MUKHI Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
AKHTAR HUSSAIN AND OTHERS Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
|
September 19, 2014 |
|
AKHTARI KHATUN Vs. UNION OF INDIA
|
April 21, 2014 |
|
AKKI OSWAL TRUST (REGD.) Vs. JAINSON HOSIERY INDUSTRIES
|
March 24, 2014 |
|
AKSHEY BHARDWAJ Vs. PUNJAB UNIVERSITY
|
July 14, 2014 |
|
ALAMDEEP THAKUR Vs. STATE OF HARYANA
|
January 16, 2014 |
|
ALI MOHAMMAD Vs. AMAR CHAND
|
May 27, 2014 |
|
ALI MOHD. AND ANOTHER Vs. MOHD. HANIF AND OTHERS
|
December 2, 2014 |
|
ALISHA SEHJAL Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
ALKA Vs. U.T. ADMINISTRATION AND ORS.
|
October 9, 2014 |
|
ALKA BHALLA Vs. B R AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY & OTHERS
|
September 22, 2014 |
|
ALKA MASIH Vs. PANJAB UNIVERSITY
|
March 10, 2014 |
|
ALKA NARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
November 25, 2014 |
|
ALKEM LABORATORIES LTD. Vs. MR. RAKESH RAINA
|
April 25, 2014 |
|
ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA AND ORS.
|
October 7, 2014 |
|
ALL HARYANA PETROLEUM DEALERS ASSOCIATION Vs. STATE OF HARYANA
|
January 17, 2014 |
|
ALL INDIA LPG DISTRIBUTORS FED. Vs. UNION OF INDIA
|
May 26, 2014 |
|
ALM INDUSTRIES LTD. Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2014 |
|
ALOK FUELS P. LTD. Vs. STATE OF HARYANA
|
July 11, 2014 |
|
ALPESH Vs. KRISHAN KUMAR
|
January 13, 2014 |
|
ALPINE EDUCATION AND RESEARCH SOCIETY Vs. STATE OF HARYANA
|
March 3, 2014 |
|
AMANDEEP GOYAL Vs. STATE OF U T , CHANDIGARH
|
July 1, 2014 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
AMANDEEP KAUR Vs. AVTAR SINGH AND ANOTHER
|
November 27, 2014 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB & ANR
|
November 27, 2014 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
June 10, 2014 |
|
AMANDEEP KAUR AND ANOTHER Vs. HARJIT SINGH AND ANOTHER
|
July 31, 2014 |
|
AMANDEEP KAUR SOFAT Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
AMANDEEP PADDA Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
AMANDEEP SINGH Vs. RANJANA JAIN
|
March 26, 2014 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
AMANDEEP SINGH Vs. AMANDEEP SINGH & ANR.
|
May 26, 2014 |
|
AMANDEEP SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS
|
September 11, 2014 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
June 19, 2014 |
|
AMANDEEP SINGH @ AMMU Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
AMANDEEP SINGH KALRA Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
AMANPREET Vs. STATE OF HARYANA
|
July 8, 2014 |
|
AMANPREET SINGH ALIAS JAGGU Vs. STATE OF PUNJAB
|
August 26, 2014 |
|
AMANPREET SINGH SAINI Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
AMAR CHAND AGNIHOTRI Vs. LAKHA SINGH ALIAS RANJIT SINGH
|
March 3, 2014 |
|
AMAR CHAUDHARY Vs. STATE OF HARYANA AND ANOTHER
|
February 4, 2014 |
|
AMAR CONSTRUCTION COMPANY Vs. NIKUNJ KUMAR LOHIA AND OTHERS
|
August 25, 2014 |
|
AMAR KAUR Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
AMAR KAUR Vs. STATE OF HARYANA
|
August 11, 2014 |
|
AMAR KAUR Vs. KHUSHAL SINGH
|
February 4, 2014 |
|
AMAR KUMAR Vs. RET COL RAVI KADAN
|
March 21, 2014 |
|
AMAR NATH Vs. UNION OF INDIA
|
May 27, 2014 |
|
AMAR PAL Vs. STATE OF HARYANA
|
May 26, 2014 |
|
AMAR SHAHEED BABA MOTI RAM MEHRA Vs. BALBIR SINGH
|
February 6, 2014 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
AMAR SINGH Vs. SURJIT KAUR
|
January 16, 2014 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
September 24, 2014 |
|
AMAR SINGH Vs. GRAM PANCHAYAT, JHULLI
|
March 6, 2014 |
|
AMAR SINGH Vs. UNION TERRITORY, CHANDGIARH
|
February 6, 2014 |
|
AMAR SINGH Vs. SANTOSH KUMAR
|
May 13, 2014 |
|
AMAR SINGH Vs. CHAJJU RAM
|
September 3, 2014 |
|
AMAR SINGH @ AMRIK SINGH Vs. STATE OF HARYANA
|
July 25, 2014 |
|
AMAR SINGH AND ANR Vs. U H B V N L AND OTHERS
|
September 4, 2014 |
|
AMAR SINGH AND OTHERS Vs. JUMLA MUSTARKA MALKAN AND OTHERS
|
July 2, 2014 |
|
AMARDEEP ALIAS SONU BABA Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
AMARDEEP SINGH Vs. STATE OF HARYANA
|
January 15, 2014 |
|
AMARDEEP SINGH Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
AMARDEEP SINGH AND ORS. Vs. HARBHAJAN SINGH AND ORS.
|
September 12, 2014 |
|
AMARDEEP SINGH SHERGILL MEMORIAL COLLEGE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 25, 2014 |
|
AMARJEET SINGH Vs. BUDHLADA URBAN CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
|
February 18, 2014 |
|
AMARJEET SINGH Vs. STATE OF HARYANA
|
July 11, 2014 |
|
AMARJIT Vs. STATE OF PUNJAB
|
November 28, 2014 |
|
AMARJIT KAUR Vs. JOGINDER SINGH
|
December 5, 2014 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
AMARJIT KAUR Vs. GURVINDER SINGH ALIAS GURMINDER SINGH AND OTHERS
|
May 29, 2014 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
AMARJIT KAUR AND OTHERS Vs. PHOOLA SINGH AND OTHERS
|
October 10, 2014 |
|
AMARJIT SINGH Vs. GURDEV SINGH
|
July 3, 2014 |
|
AMARJIT SINGH Vs. SUKHMINDER KAUR
|
December 19, 2014 |
|
AMARJIT SINGH Vs. UNION OF INDIA
|
January 23, 2014 |
|
AMARJIT SINGH Vs. UNION OF INDIA AND ORS.
|
October 28, 2014 |
|
AMARJIT SINGH Vs. GOLDWIN TECHNOLOGIES PVT LTD
|
April 2, 2014 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
AMARJIT SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
November 20, 2014 |
|
AMARJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 6, 2014 |
|
AMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 18, 2014 |
|
AMARJIT SINGH AND OTHERS Vs. BALDEV KAUR AND OTHERS
|
May 26, 2014 |
|
AMARJIT SINGH BHATIA Vs. PREM RANI
|
December 2, 2014 |
|
AMARJOT SINGH Vs. U T CHANDIGARH AND ANOTHER
|
November 13, 2014 |
|
AMARJOT SINGH @ NAVJOT SINGH @ JOTA Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
AMARPREET KAUR Vs. GURTEJPAL SINGH
|
September 17, 2014 |
|
AMBICA PARSHAD AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
|
December 24, 2014 |
|
AMBIKA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 4, 2014 |
|
AMBIKA KAUL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 4, 2014 |
|
AMBU RAM AND ORS. Vs. SUNIL KUMAR AND ORS.
|
May 6, 2014 |
|
AMEN SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
AMI CHAND Vs. GRAM PANCHAYAT CHAHARWAL
|
October 9, 2014 |
|
AMI CHAND AND OTHERS Vs. CHARAN SINGH AND OTHERS
|
October 13, 2014 |
|
AMIT Vs. STATE OF HARYANA
|
September 4, 2014 |
|
AMIT Vs. NEELAM
|
December 3, 2014 |
|
AMIT Vs. STATE OF HARYANA
|
July 28, 2014 |
|
AMIT GUPTA Vs. STATE OF HARYANA
|
April 3, 2014 |
|
AMIT KUMAR Vs. NARESH KUMAR
|
January 30, 2014 |
|
AMIT KUMAR Vs. SITA AND ANOTHER
|
August 5, 2014 |
|
AMIT KUMAR @ KHOTI Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
AMIT KUMAR AND ANOTHER Vs. RAVINDER TALWAD
|
December 1, 2014 |
|
AMIT LAL Vs. STATE OF HARYANA & OTHERS
|
May 22, 2014 |
|
AMIT LAMBA Vs. SUNDER LAL AND ANOTHER
|
September 9, 2014 |
|
AMIT PAMMA Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
AMIT SAHDEV Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
AMIT SHARMA Vs. STATE OF HARYANA
|
March 12, 2014 |
|
AMIT THAMAN Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
AMIT YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
November 28, 2014 |
|
AMITA ABROL Vs. SHAM SUNDER AND OTHERS
|
May 27, 2014 |
|
AMITA CHHABRA Vs. STATE OF HARYANA AND ORS.
|
September 23, 2014 |
|
AMRALA COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER,LABOUR COURT, PATIALA
|
March 5, 2014 |
|
AMRIK KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 15, 2014 |
|
AMRIK KAUR Vs. HARPREET SINGH @ GURPREET SINGH
|
February 11, 2014 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
AMRIK SINGH Vs. CHHAJJU RAM
|
September 3, 2014 |
|
AMRIK SINGH Vs. SARABJIT KAUR
|
January 13, 2014 |
|
AMRIK SINGH Vs. PARVEEN MODI
|
November 5, 2014 |
|
AMRIK SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, GURDASPUR AND ANOTHER
|
September 15, 2014 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
November 26, 2014 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
AMRIK SINGH Vs. THE PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
|
May 28, 2014 |
|
AMRIK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 23, 2014 |
|
AMRIK SINGH @ BITTU Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
AMRIK SINGH @ MICKY Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
AMRIK SINGH AND OTHERS Vs. SUDHIR SINGH AND ANOTHER
|
November 20, 2014 |
|
AMRIK SINGH CHANA Vs. PUNJAB WEAVING MILLS
|
December 17, 2014 |
|
AMRIK SINGH CHANA AND ORS. Vs. VIPIN KHANNA AND ORS.
|
December 17, 2014 |
|
AMRINDER KAUR Vs. PARMINDER SINGH
|
January 9, 2014 |
|
AMRINDER KAUR Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
AMRINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
AMRISH @ BOBBY Vs. STATE OF HARYANA
|
April 11, 2014 |
|
AMRISH KUMAR AHLUWALIA Vs. STATE OF HARYANA
|
April 1, 2014 |
|
AMRIT Vs. CHOTTU RAM
|
February 7, 2014 |
|
AMRIT BANSAL Vs. M.L. GOYAL
|
January 31, 2014 |
|
AMRIT LAL Vs. MUNICIPAL COMMITTEE
|
July 11, 2014 |
|
AMRIT LAL VIJ Vs. JALANDHAR IMPROVEMENT TRUST AND ORS.
|
September 30, 2014 |
|
AMRIT PAL Vs. MUNICIPAL CORPORATION, BATHINDA
|
September 24, 2014 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2014 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB & ORS
|
September 4, 2014 |
|
AMRITPAL SINGH Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS.
|
April 21, 2014 |
|
AMRITPAL SINGH Vs. SUKHWINDER KAUR
|
November 12, 2014 |
|
AMRITPAL SINGH Vs. STATE OF HARYANA
|
March 31, 2014 |
|
AMRITPAL SINGH @ KAKLI Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
AMRITPAL SINGH @ SONU @ BABA & ANR Vs. STATE OF PUNJAB & ANR
|
October 9, 2014 |
|
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2014 |
|
AMRITSAR CENTRAL COOPERATIVE BANK LIMITED, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
|
November 14, 2014 |
|
AMZAD Vs. STATE OF HARYANA
|
July 11, 2014 |
|
ANAND DEV SHARMA Vs. MANISH MALHOTRA
|
May 19, 2014 |
|
ANAND JEEWAN & ORS. Vs. RAJPAL & ORS.
|
January 17, 2014 |
|
ANAND KUMAR DALMIA Vs. STATE OF HARYANA
|
August 13, 2014 |
|
ANAND KUMAR VERMA & OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 29, 2014 |
|
ANAND PARKASH AND OTHERS Vs. NEERAJ SHARMA AND OTHERS
|
December 2, 2014 |
|
ANAND RATHI Vs. STATE OF HARYANA
|
July 15, 2014 |
|
ANAND SARUP Vs. SURENDER SINGH AND ORS.
|
August 25, 2014 |
|
ANAND SWARUP AND ORS. Vs. THE LOKAYUKTA AND ORS.
|
May 5, 2014 |
|
ANANT FERTILIZERS AND METALS PVT. LIMITED Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
ANARKALI AND ORS. Vs. NARESH KUMAR AND ORS.
|
January 16, 2014 |
|
ANCHAL SINGH Vs. PUNJAB UNIVERSITY
|
July 14, 2014 |
|
ANDEEP SINGH Vs. PAWAN KUMAR
|
May 20, 2014 |
|
ANEES @ NISO Vs. STATE OF PUNJAB
|
November 4, 2014 |
|
ANGOORI DEVI Vs. PREM KUMAR
|
February 5, 2014 |
|
ANGOORI LAL Vs. STATE OF HARYANA
|
February 13, 2014 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
August 13, 2014 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
ANGREJO DEVI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
November 13, 2014 |
|
ANGREZ Vs. MITHU AND ANOTHER
|
September 23, 2014 |
|
ANGURI Vs. UNION OF INDIA AND ORS.
|
December 17, 2014 |
|
ANGURI DEVI AND ORS. Vs. VIKAS BAJAJ
|
September 3, 2014 |
|
ANIL Vs. STATE OF HARYANA
|
August 11, 2014 |
|
ANIL Vs. STATE OF HARYANA
|
March 25, 2014 |
|
ANIL AGGARWAL Vs. ELECTRONICS SYSTEMS PUNJAB LTD
|
May 15, 2014 |
|
ANIL AGGARWAL Vs. STATE OF HARYANA AND ANOTHER
|
December 11, 2014 |
|
ANIL AKA LEELA Vs. STATE OF HARYANA
|
February 24, 2014 |
|
ANIL ARORA Vs. STATE OF HARYANA
|
July 3, 2014 |
|
ANIL GARG AND OTHERS Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
ANIL GUPTA Vs. SHANTI PARKASH
|
March 13, 2014 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
April 3, 2014 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
ANIL KUMAR Vs. GEETA SHARMA
|
August 7, 2014 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
July 15, 2014 |
|
ANIL KUMAR Vs. RANBIR SINGH
|
July 14, 2014 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
March 3, 2014 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
ANIL KUMAR Vs. RAM SARUP
|
January 16, 2014 |
|
ANIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
December 5, 2014 |
|
ANIL KUMAR Vs. GRAM PANCHAYAT, VILLAGE, KALRON
|
December 9, 2014 |
|
ANIL KUMAR Vs. PRIYANKA DEVI
|
November 25, 2014 |
|
ANIL KUMAR Vs. GURUDUTT
|
August 20, 2014 |
|
ANIL KUMAR @ HAPPY Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
ANIL KUMAR AHUJA Vs. ANURAG BANSAL
|
March 6, 2014 |
|
ANIL KUMAR AND ANR Vs. STATE OF HARYANA
|
September 18, 2014 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 7, 2014 |
|
ANIL KUMAR GOSWAMI Vs. SINDER KAUR
|
September 16, 2014 |
|
ANIL KUMAR SHARMA Vs. ASHA SHARMA
|
January 31, 2014 |
|
ANIL KUMAR SOOD Vs. SUBHASH CHANDER KAPILA
|
November 19, 2014 |
|
ANIL MANRAO Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
ANIL RANA Vs. STATE OF HARYANA
|
May 30, 2014 |
|
ANIL VASUDEVA Vs. STATE OF PUNJAB
|
January 24, 2014 |
|
ANIT RANI Vs. ONKAR SHARMA
|
February 12, 2014 |
|
ANITA Vs. BHIM SINGH
|
May 7, 2014 |
|
ANITA AND ORS. Vs. STATE OF HARYANA
|
March 6, 2014 |
|
ANITA BHARGAVA Vs. MANOJ KUMAR
|
April 2, 2014 |
|
ANITA DEVI Vs. USMAN KHAN
|
July 11, 2014 |
|
ANITA THAKUR Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
ANITA WIDOW OF LATE SHRI ASHOK KUMAR DHAMA AND OTHERS Vs. RAJESH SINGH AND OTHERS
|
May 15, 2014 |
|
ANJALI C. RAJAN Vs. PUNJAB TECHNICAL UNIVERSITY
|
February 6, 2014 |
|
ANJU CHAWLA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
January 15, 2014 |
|
ANJU DEVI Vs. NIRMALA
|
March 21, 2014 |
|
ANKUR (SINCE DECEASED) Vs. GURDEV SINGH
|
February 25, 2014 |
|
ANKUR AND ANOTHER Vs. KALRA PULP & BOARD MILLS PVT LIMITED AND OTHERS
|
October 7, 2014 |
|
ANKUR CHAWLA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2014 |
|
ANKUR KHANNA Vs. BHARAT BHUSHAN
|
January 13, 2014 |
|
ANKUSH GOYAL Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
ANKUSH PATHANIA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2014 |
|
ANMOL KASRIJA Vs. STATE OF PUNJAB
|
September 4, 2014 |
|
ANMOL SINGH ALIAS ANMOL SHARMA Vs. DIVAKAR
|
March 6, 2014 |
|
ANOOP AND ORS. Vs. VANI SHREE
|
August 5, 2014 |
|
ANOOP CHAND Vs. STATE OF PUNJAB
|
December 2, 2014 |
|
ANOOP KUMAR SHARMA Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
ANOOP SINGH Vs. SHISHA SINGH
|
July 10, 2014 |
|
ANOOPIKA RANDHAWA Vs. STATE OF HARYANA
|
May 7, 2014 |
|
ANS STEEL TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI IV
|
January 31, 2014 |
|
ANTI CORRUPTION & CRIME INVESTIGATION CELL Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
ANU BALA AND ANOTHER Vs. DARIYA LAL AND OTHERS
|
November 5, 2014 |
|
ANU WIFE Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 21, 2014 |
|
ANUJ CREATIONS Vs. DIRECTOR GENERAL, STATE TRANSPORT HARYANA AND MANAGING DIRECTOR
|
January 10, 2014 |
|
ANUJ YADAV Vs. STATE OF HARYANA
|
February 13, 2014 |
|
ANUPAMA COLLEGE OF ENGINEERING AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2014 |
|
ANURADHA Vs. ARVIND KUMAR
|
November 21, 2014 |
|
ANURADHA Vs. STATE OF HARYANA AND OTHERS
|
December 22, 2014 |
|
ANURAG Vs. STATE OF HARYANA
|
October 7, 2014 |
|
ANURAG GARG Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
ANURAG SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 2014 |
|
ANVARI AND ANOTHER Vs. STATE OF PUNJAB
|
August 25, 2014 |
|
ANWAR AHMED Vs. GAUNSA
|
May 20, 2014 |
|
ANWAR HUSSAIN Vs. BHUPINDERJIT SINGH
|
December 15, 2014 |
|
APINDER RAJ SINGH Vs. M/S CITY FINANCIAL CONSUMER FINANCE INDIA LTD.
|
November 17, 2014 |
|
APPLE CREDIT CORP. LTD. Vs. PARKASH INDUSTRIES LTD.
|
August 27, 2014 |
|
APTECH ENGINEERS Vs. STATE OF HARYANA
|
January 10, 2014 |
|
ARADHANA Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
ARCHNA BHARDWAJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 8, 2014 |
|
ARIHANT SPINNING MILLS Vs. UNION OF INDIA
|
December 11, 2014 |
|
ARJAN SINGH Vs. BALWINDER SINGH
|
February 5, 2014 |
|
ARJAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2014 |
|
ARJINDER SINGH Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
ARJINDER SINGH BAINS Vs. STATE OF PUNJAB
|
October 16, 2014 |
|
ARJUN DASS AND ORS. Vs. ASHOK KUMAR AND ORS.
|
December 23, 2014 |
|
ARJUN GILL Vs. STATE (U.T. ADMINISTRATION CHANDIGARH)
|
December 1, 2014 |
|
ARJUN KHAN Vs. JAIPAL SINGH
|
January 8, 2014 |
|
ARJUN LAL Vs. BISHAN DAYAL
|
March 10, 2014 |
|
ARJUN SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2014 |
|
ARSHAD @ SALMAN Vs. STATE OF PUNJAB AND ANR
|
August 25, 2014 |
|
ARTEMIS MEDICARE SERVICES LTD. Vs. ESTATE OFFICER NO. II, HUDA
|
August 14, 2014 |
|
ARTI NOBBS Vs. RAJ KUMAR ARORA ALIAS MADHU SUDHAN ARORA AND OTHERS
|
September 15, 2014 |
|
ARUN AND OTHERS Vs. STATE OF HARYANA AND ANR
|
November 17, 2014 |
|
ARUN GOYAL AND ORS. Vs. ANITA RANI AND ORS.
|
December 23, 2014 |
|
ARUN KUMAR Vs. SHAM LAL AND ORS.
|
September 25, 2014 |
|
ARUN KUMAR AND ORS. Vs. MANDIR SHIV SHAKTI COMMITTEE
|
November 10, 2014 |
|
ARUN VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2014 |
|
ARUNDHATI DIXIT Vs. STATE OF HARYANA
|
July 9, 2014 |
|
ARUR SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS AND OTHERS
|
July 25, 2014 |
|
ARVIND Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
August 28, 2014 |
|
ARVIND Vs. STATE OF HARYANA AND ORS.
|
September 2, 2014 |
|
ARVIND AND ANOTHER Vs. RAVI SHIV PARSMAN BADIYAR AND OTHERS
|
December 16, 2014 |
|
ARVIND GOYAL Vs. STATE OF PUNJAB AND ORS.
|
November 11, 2014 |
|
ARVIND KUMAR Vs. STATE OF HARYANA
|
May 15, 2014 |
|
ARVIND PARBHAKAR Vs. STATE OF HARYANA
|
February 28, 2014 |
|
ARVINDER SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
ARYA PRATIRIDHI SABHA Vs. ARYA SAMAJ MANDIR AND ORS.
|
September 10, 2014 |
|
ASGAR ALI Vs. STATE OF HARYANA
|
August 8, 2014 |
|
ASHA BHATIA Vs. VEENA BHATIA
|
January 8, 2014 |
|
ASHA BUILDERS LTD Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
ASHA RANI Vs. INDERJIT SHARMA
|
April 21, 2014 |
|
ASHA RANI Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
ASHA RANI Vs. STATE OF PUNJAB AND ORS.
|
December 18, 2014 |
|
ASHA RANI Vs. BIKRAMJIT SINGH AND OTHERS
|
October 10, 2014 |
|
ASHA RANI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2014 |
|
ASHIM SETHI Vs. MEENA SETHI
|
March 18, 2014 |
|
ASHISH Vs. STATE OF HARYANA
|
April 21, 2014 |
|
ASHISH GUPTA Vs. STATE OF PUNJAB
|
August 2, 2014 |
|
ASHISH GUPTA @ ASHU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2014 |
|
ASHISH SALGOTRA Vs. STATE OF PUNJAB AND ORS.
|
November 18, 2014 |
|
ASHOK BANSAL Vs. KANSHI RAM
|
July 7, 2014 |
|
ASHOK BANSAL Vs. THE STATE OF HARYANA AND ORS.
|
September 4, 2014 |
|
ASHOK BANSAL Vs. THE STATE OF HARYANA AND ORS.
|
September 3, 2014 |
|
ASHOK KUMAR Vs. SATNAM SINGH AND ORS.
|
August 16, 2014 |
|
ASHOK KUMAR Vs. KAMAL RANI
|
January 30, 2014 |
|
ASHOK KUMAR Vs. MANORAMA SHARMA
|
January 14, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 25, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
September 17, 2014 |
|
ASHOK KUMAR Vs. UNION TERRITORY CHANDIGARH & OTHERS
|
October 1, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2014 |
|
ASHOK KUMAR Vs. SHAM WATI
|
September 24, 2014 |
|
ASHOK KUMAR Vs. SATNAM SINGH AND ANOTHER
|
September 16, 2014 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB AND ORS.
|
July 17, 2014 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
April 25, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 21, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
July 18, 2014 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 18, 2014 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 5, 2014 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
July 25, 2014 |
|
ASHOK KUMAR @ SOKI Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
ASHOK KUMAR AND ANOTHER Vs. RAM RATI AND OTHERS
|
September 16, 2014 |
|
ASHOK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 2, 2014 |
|
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 24, 2014 |
|
ASHOK KUMAR JAGGI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 4, 2014 |
|
ASHOK KUMAR JAIN Vs. CHARANJEET SINGH AND ORS.
|
November 4, 2014 |
|
ASHOK KUMAR KHEMAKA Vs. ORIENTAL INSURANCE CO. LTD
|
April 9, 2014 |
|
ASHOK KUMAR KUKREJA Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
ASHOK SADARANGANI Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
ASHOK SHAHI Vs. HARMINDER PAL
|
February 5, 2014 |
|
ASHU AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 4, 2014 |
|
ASHU SAGAR Vs. STATE OF HARYANA
|
January 9, 2014 |
|
ASHVINDER KUMAR Vs. DEVINDERJIT SINGH AND OTHERS
|
May 7, 2014 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
ASHWANI KUMAR Vs. ANURADHA @ MONIKA
|
April 25, 2014 |
|
ASHWANI KUMAR Vs. RAJDEEP VASISHTH
|
April 3, 2014 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
January 8, 2014 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
ASHWANI KUMAR BANSAL Vs. JAI PAL SINGH SIBIA
|
March 20, 2014 |
|
ASHWANI KUMAR GUPTA Vs. MALKIAT SINGH
|
July 7, 2014 |
|
ASHWANI KUMAR JANGRA Vs. SNEH LATA
|
December 5, 2014 |
|
ASHWANI KUMAR MUNJAL Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
ASHWANI MOHAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 2014 |
|
ASHWANI PATHAK AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
September 1, 2014 |
|
ASHWINDER SINGH Vs. BHAGWANT SINGH
|
January 17, 2014 |
|
ASI JARNAIL SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
ASI NARESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
May 23, 2014 |
|
ASJIT SINGH CHAWLA Vs. STATE OF HARYANA
|
February 7, 2014 |
|
ASSISTANT SUPERINTENDENT OF POST OFFICE Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
|
January 22, 2014 |
|
ASSOCIATED CONTAINER TERMINAL LTD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
|
January 17, 2014 |
|
ASSOTECH Vs. SUSHILA DEVI
|
August 13, 2014 |
|
ASTER BEG Vs. JOINT SECRETARY AND OTHERS
|
June 30, 2014 |
|
ASWANI Vs. NEENA
|
November 11, 2014 |
|
ATAM PARKASH Vs. STATE OF HARYANA
|
August 2, 2014 |
|
ATMA RAM Vs. ISHWAR SINGH
|
December 12, 2014 |
|
ATMA RAM Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD JIND
|
July 23, 2014 |
|
ATMA RAM ALIAS ATTU Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
ATMA SINGH Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
ATRI Vs. BABITA
|
July 24, 2014 |
|
ATTAR SINGH Vs. CHAND KAUR
|
July 15, 2014 |
|
ATTAR SINGH Vs. STATE OF HARYANA
|
May 21, 2014 |
|
ATUL KASHYAP Vs. SAROJ BALA SHARMA
|
March 3, 2014 |
|
ATUL KUMAR AND OTHERS Vs. RISHI PAL AND ANOTHER
|
December 10, 2014 |
|
ATUL MODI Vs. STATE BANK OF INDIA
|
September 11, 2014 |
|
AUTO DYNAMIC CORPORATION Vs. UNION OF INDIA
|
March 13, 2014 |
|
AV FASTENERS P LTD Vs. UNION OF INDIA
|
January 10, 2014 |
|
AVANT GARDE CLEAN ROOM & ENGG. SOLUTIONS PVT. LTD. Vs. IND SWIFT LIMITED
|
April 28, 2014 |
|
AVDESH SHARMA Vs. STATE OF HARYANA
|
May 7, 2014 |
|
AVINASH BHARDWAJ Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
AVINASH KUMAR ALIAS SETHI Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
AVJOT PREET KAUR Vs. GOPAL SINGH
|
April 11, 2014 |
|
AVON TUBES LIMITED Vs. STATE
|
May 20, 2014 |
|
AVTAR KAUR Vs. BALBIR SINGH
|
February 7, 2014 |
|
AVTAR SINGH Vs. AJIT SINGH
|
February 11, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND ANR
|
August 26, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
July 15, 2014 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
January 22, 2014 |
|
AVTAR SINGH Vs. JASBIR SINGH
|
February 11, 2014 |
|
AVTAR SINGH Vs. GURJIT SINGH AND OTHERS
|
November 5, 2014 |
|
AVTAR SINGH Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH AND OTHERS
|
December 5, 2014 |
|
AVTAR SINGH Vs. KARAMJIT KAUR
|
October 16, 2014 |
|
AVTAR SINGH Vs. JAGIR SINGH AND ANOTHER
|
July 2, 2014 |
|
AVTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
|
September 12, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
June 5, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
AVTAR SINGH Vs. GURBACHAN SINGH AUJALAY
|
April 22, 2014 |
|
AVTAR SINGH Vs. VARINDER KAUR
|
July 15, 2014 |
|
AVTAR SINGH Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION & RESEARCH, MOHALI
|
April 4, 2014 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
AVTAR SINGH Vs. SEETA DEVI
|
January 31, 2014 |
|
AVTAR SINGH & ANOTHER Vs. STATE OF PUNJAB
|
September 29, 2014 |
|
AVTAR SINGH @ BABBU Vs. JATINDER SINGH
|
May 23, 2014 |
|
AVTAR SINGH AND ORS. Vs. BALDEV SINGH AND ORS.
|
November 21, 2014 |
|
AVTAR SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
|
May 6, 2014 |
|
AYUB KHAN AND OTHERS Vs. STATE OF HARYANA
|
August 6, 2014 |
|
AZAD Vs. STATE OF HARYANA
|
May 30, 2014 |
|
AZAD Vs. STATE OF HARYANA
|
October 7, 2014 |
|
AZAD Vs. RAMESH KUMAR AND OTHERS
|
August 8, 2014 |
|
AZAD SINGH AND ORS. Vs. GRAM PANCHAYAT, KISHANGARH AND ORS.
|
May 2, 2014 |
|
AZAMAL AHAMAD Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
March 7, 2014 |
|
B C VERMA Vs. STATE OF HARYANA
|
January 8, 2014 |
|
B K AGGARWAL AND ANOTHER Vs. AVINASH GROVER AND OTHERS
|
December 8, 2014 |
|
B P S MAHILA Vs. MUKESH KUMAR
|
July 1, 2014 |
|
B.B. GAUTAM Vs. UNION OF INDIA
|
January 10, 2014 |
|
B.D. OHRI Vs. DEEPAK SOHI
|
March 13, 2014 |
|
B.D.DAWAR Vs. PUNJAB NATIONAL BANK
|
February 4, 2014 |
|
B.E. OFFICE AUTOMATION PRODUCTS PVT. LTD. Vs. C.C. (PREVENTIVE)
|
October 9, 2014 |
|
B.K. UPPAL AND ORS. Vs. STATE OF PUNJAB
|
December 10, 2014 |
|
B.S. AHLUWALIA Vs. O.S. AHLUWALIA
|
December 15, 2014 |
|
B.S. BHANDARI Vs. STATE OF HARYANA
|
January 8, 2014 |
|
B.S. GORAYA Vs. UNION OF INDIA
|
August 29, 2014 |
|
BABA ALAKH RAM EDUCATIONAL & WELFARE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
May 27, 2014 |
|
BABA PANCHAM PURI Vs. ZILE SINGH
|
February 11, 2014 |
|
BABAKWAL SANT PREM SINGH KHALSA Vs. GURANHAT SINGH
|
February 18, 2014 |
|
BABBI Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
BABITA DEVI Vs. STATE OF HARYANA
|
December 3, 2014 |
|
BABLI Vs. USHA
|
May 26, 2014 |
|
BABLU Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
BABLU SINGH Vs. KHUSHWANT SINGH
|
August 6, 2014 |
|
BABU LAL AND ANOTHER Vs. RAKESH KUMAR
|
March 26, 2014 |
|
BABU RAM Vs. SALIM
|
February 6, 2014 |
|
BABU RAM Vs. FINANCIAL COMMISSIONER
|
April 25, 2014 |
|
BABU RAM (DECEASED) HIS LRS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
|
March 25, 2014 |
|
BABU SINGH Vs. SUKHJANT SINGH
|
April 7, 2014 |
|
BABY Vs. STATE OF HARYANA AND ANOTHER
|
July 1, 2014 |
|
BABY DEEPA Vs. MANJENDER SINGH
|
March 26, 2014 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
March 4, 2014 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
BACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 2014 |
|
BACHAN SINGH AND OTHERS Vs. KASHMIR SINGH
|
September 19, 2014 |
|
BACHANA RAM Vs. STATE OF HARYANA
|
May 15, 2014 |
|
BACHITTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
BACHNI DEVI Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
|
November 20, 2014 |
|
BACHNI DEVI (DECEASED) LRS AND ANOTHER Vs. GURNAM SINGH AND OTHERS
|
July 2, 2014 |
|
BADAL Vs. STATE OF PUNJAB
|
September 23, 2014 |
|
BAGHEL SINGH Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
BAHADAR LAL Vs. ARUN KUMAR AND OTHERS
|
September 2, 2014 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
BAHADUR SINGH Vs. CHANDIGARH ADMINISTRATION
|
May 21, 2014 |
|
BAHIA RESORTS Vs. P S E B PATIALA AND OTHERS
|
September 3, 2014 |
|
BAIJIT SINGH Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
August 5, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. NANCY NEGI
|
July 24, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PREM KUMAR
|
May 8, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. HALTA
|
March 7, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. POONAM AND ORS.
|
October 16, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BALWANT SINGH
|
September 10, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PARKASHI DEVI AND OTHERS
|
September 10, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JASMER SINGH AND ORS.
|
September 17, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NARESHO
|
July 22, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SUCHA SINGH AND ORS.
|
July 21, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SEETAL KAUR AND OTHERS
|
August 8, 2014 |
|
BAJE SINGH Vs. GAJE SINGH
|
August 4, 2014 |
|
BAJINDER SINGH Vs. SAT PAL AND OTHERS
|
August 27, 2014 |
|
BAKSHISH SINGH Vs. UNION OF INDIA
|
May 27, 2014 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 22, 2014 |
|
BAKSHISH SINGH Vs. RAMESH CHANDER
|
July 25, 2014 |
|
BAKSHISH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 4, 2014 |
|
BAL KISHAN DHAWAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 10, 2014 |
|
BAL KRISHAN Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
BAL KRISHAN Vs. HARJINDER SINGH DUA
|
December 1, 2014 |
|
BAL KRISHAN Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
BAL KRISHAN SHARMA Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
BAL MUKAND AGGARWAL Vs. SUSHMA MITTAL
|
November 26, 2014 |
|
BALA DEVI Vs. RAJ KUMAR
|
March 6, 2014 |
|
BALA DEVI AND ORS. Vs. RESHPAL AND ORS.
|
February 6, 2014 |
|
BALAJI COMPLEX (CO-OWNERS) Vs. PUNJAB GRAINS PROCUREMENT CORPORATION LTD AND ANOTHER
|
November 4, 2014 |
|
BALBIR Vs. STATE OF HARYANA
|
May 9, 2014 |
|
BALBIR Vs. STATE OF HARYANA
|
May 29, 2014 |
|
BALBIR KAUR Vs. THE PUNJABI UNIVERSITY
|
May 1, 2014 |
|
BALBIR KAUR Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
September 22, 2014 |
|
BALBIR KAUR Vs. MANJINDER SINGH
|
December 11, 2014 |
|
BALBIR KUMAR Vs. SANTOSH @ BINDU
|
October 9, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 1, 2014 |
|
BALBIR SINGH Vs. BALDEV SINGH AND OTHERS
|
July 25, 2014 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
August 2, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
September 17, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 4, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB & ANR
|
September 8, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 14, 2014 |
|
BALBIR SINGH Vs. KRISHAN LAL
|
February 18, 2014 |
|
BALBIR SINGH Vs. SIBU RAM
|
April 4, 2014 |
|
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
November 11, 2014 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 17, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 2, 2014 |
|
BALBIR SINGH Vs. SURINDER KAUR
|
December 8, 2014 |
|
BALBIR SINGH Vs. GRAM PANCHAYAT/GRAM SABHA OF VILLAGE ROSHAN PATTI JHUNGIAN
|
February 13, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 4, 2014 |
|
BALBIR SINGH Vs. HARMINDER SINGH
|
August 8, 2014 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
April 4, 2014 |
|
BALBIR SINGH Vs. GRAM PANCHAYAT
|
March 12, 2014 |
|
BALBIR SINGH Vs. SRI RAM
|
March 27, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
BALBIR SINGH Vs. THE MOGA CENTRAL COOPERATIVE BANK LTD.
|
November 19, 2014 |
|
BALBIR SINGH Vs. KAMALJIT KAUR
|
February 25, 2014 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
BALBIR SINGH Vs. REGISTRAR COOP. SOCIETIES, PUNJAB
|
July 4, 2014 |
|
BALBIR SINGH @ BITTU Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
BALBIR SINGH @ BITTU Vs. STATE OF PUNJAB
|
May 15, 2014 |
|
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 9, 2014 |
|
BALBIR SINGH AND OTHERS Vs. RAM KUMAR AND OTHERS
|
July 1, 2014 |
|
BALBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2014 |
|
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2014 |
|
BALBIR SINGH SIDHU Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
BALBIR SINGH SON OF DAYAL CHAND Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
BALDEV KAUR Vs. BIRBAL SINGH
|
March 13, 2014 |
|
BALDEV KAUR Vs. HARDEEP KAUR AND ANR.
|
September 2, 2014 |
|
BALDEV KRISHAN ANAND Vs. SAVITA DEVI AND ANOTHER
|
November 29, 2014 |
|
BALDEV KRISHAN MITTAL Vs. STATE OF HARYANA AND ORS.
|
September 23, 2014 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
May 26, 2014 |
|
BALDEV RAJ @ MINTU Vs. DIMPLE
|
December 1, 2014 |
|
BALDEV RAJ, DIG (RETD ) Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
BALDEV RAM Vs. AJMER SINGH
|
July 17, 2014 |
|
BALDEV SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
July 30, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
BALDEV SINGH Vs. MANJIT SINGH AND ORS.
|
November 5, 2014 |
|
BALDEV SINGH Vs. MANJIT KAUR
|
April 2, 2014 |
|
BALDEV SINGH Vs. GURMUKH SINGH
|
May 21, 2014 |
|
BALDEV SINGH Vs. ANGREJ SINGH
|
April 4, 2014 |
|
BALDEV SINGH Vs. JAGDISH KUMAR
|
May 30, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 11, 2014 |
|
BALDEV SINGH Vs. SURINDER MOHAN
|
February 13, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 15, 2014 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
May 1, 2014 |
|
BALDEV SINGH Vs. LAND ACQUISITION COLLECTOR
|
January 9, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 31, 2014 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
BALDEV SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2014 |
|
BALDEV SINGH Vs. DAVINDERJIT KAUR
|
November 3, 2014 |
|
BALDEV SINGH Vs. GURMAIL KAUR AND OTHERS
|
October 16, 2014 |
|
BALDEV SINGH Vs. SURINDER SINGH
|
April 22, 2014 |
|
BALDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 26, 2014 |
|
BALDEV SINGH AND ORS. Vs. PUNJAB STATE TUBEWELL CORPORATION AND ORS.
|
September 11, 2014 |
|
BALDEV SINGH HEIR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2014 |
|
BALIHAR SINGH Vs. AMIT SHARMA
|
August 11, 2014 |
|
BALINDER SINGH Vs. STATE OF HARYANA
|
May 8, 2014 |
|
BALJEET Vs. STATE OF HARYANA
|
March 11, 2014 |
|
BALJEET KAUR Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
BALJEET KAUR Vs. AJIT PAL SINGH
|
October 28, 2014 |
|
BALJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 2014 |
|
BALJEET KAUR AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
December 10, 2014 |
|
BALJEET SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
BALJEET SINGH Vs. SUNIL DEVI AND OTHERS
|
September 5, 2014 |
|
BALJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2014 |
|
BALJINDER ISNGH Vs. SHAKUNTALA DEVI
|
March 10, 2014 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 30, 2014 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
BALJINDER SINGH Vs. PARAMJIT KAUR
|
August 22, 2014 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
BALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
BALJINDER SINGH PATWARI Vs. THE STATE OF PUNJAB
|
May 28, 2014 |
|
BALJIT KAUR Vs. AJAIB SINGH
|
January 15, 2014 |
|
BALJIT KAUR Vs. JAGDEEP SINGH
|
March 26, 2014 |
|
BALJIT KAUR Vs. BHAGWAN SINGH
|
July 25, 2014 |
|
BALJIT KAUR Vs. LAVLEEN KAUR
|
March 12, 2014 |
|
BALJIT KAUR Vs. PARAMJIT KAUR
|
March 31, 2014 |
|
BALJIT KUMAR Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
BALJIT SINGH Vs. UNION OF INDIA
|
April 3, 2014 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
February 17, 2014 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
February 19, 2014 |
|
BALJIT SINGH Vs. SUBA SINGH
|
March 19, 2014 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
BALJIT SINGH Vs. THE REGISTRAR COOP-SOCIETIES
|
May 27, 2014 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
BALJIT SINGH Vs. JOGINDER SINGH
|
August 6, 2014 |
|
BALJIT SINGH @ HAZARA SINGH & ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 25, 2014 |
|
BALJIT SINGH @ JEETA Vs. STATE OF HARYANA
|
March 20, 2014 |
|
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
October 14, 2014 |
|
BALJIT SINGH DAHIYA Vs. STATE OF HARYANA
|
November 28, 2014 |
|
BALJIT SINGH VIDIA Vs. MOHINDER KAUR & OTHERS
|
December 2, 2014 |
|
BALKAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2014 |
|
BALKAR SINGH Vs. SUB-DIVISIONAL MAGISTRATE, DHURI AND ORS.
|
November 26, 2014 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
February 11, 2014 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
July 15, 2014 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
BALKARAN SINGH Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
BALKAUR SINGH Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER
|
December 17, 2014 |
|
BALLU RAM Vs. STATE OF HARYANA
|
August 4, 2014 |
|
BALLU RAM @ BAL KISHAN Vs. STATE OF HARYANA AND OTHERS
|
November 17, 2014 |
|
BALRAJ Vs. UHBVN AND ANOTHER
|
November 21, 2014 |
|
BALRAJ Vs. KASHMIR KAUR
|
April 22, 2014 |
|
BALRAJ Vs. STATE OF HARYANA
|
July 3, 2014 |
|
BALRAJ KAUR Vs. GURNEK SINGH
|
May 13, 2014 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
BALRAJ SINGH AND ANOTHER Vs. GURDEEP KAUR AND OTHERS
|
November 18, 2014 |
|
BALRAJ SON OF CHANDER SINGH Vs. STATE OF HARYANA
|
February 20, 2014 |
|
BALRAM SINGH Vs. THE FINANCIAL COMMISSIONER, APPEALS-I, PB. AND OTHERS
|
April 3, 2014 |
|
BALRAM THAPAR Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
BALVINDER SINGH Vs. RAMESH KUMAR ALIAS BAGAT SINGH AND ANOTHER
|
November 27, 2014 |
|
BALVIR Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
BALVIR SINGH AND ORS. Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCLE AND ORS.
|
October 27, 2014 |
|
BALWAN SINGH Vs. I T O WARD 1(4) CHANDIGARH
|
March 18, 2014 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
February 11, 2014 |
|
BALWAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2014 |
|
BALWANT KAUR AND ORS. Vs. PARVINDER SINGH AND ORS.
|
September 26, 2014 |
|
BALWANT KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
November 20, 2014 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2014 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2014 |
|
BALWANT SINGH Vs. HARJEET KAUR
|
January 13, 2014 |
|
BALWANT SINGH Vs. BHIM SINGH
|
July 11, 2014 |
|
BALWANT SINGH Vs. KAMALJIT KAUR
|
July 11, 2014 |
|
BALWANT SINGH Vs. MANPREET KAUR
|
August 7, 2014 |
|
BALWANT SINGH Vs. STATE OF HARYANA AND ORS.
|
December 23, 2014 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
BALWANT SINGH AND ORS. Vs. COMMISSIONER, GURGAON DIVISION
|
May 13, 2014 |
|
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2014 |
|
BALWANT SINGH RANA Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
July 18, 2014 |
|
BALWANTI DEVI Vs. BALBIR SINGH AND OTHERS
|
March 12, 2014 |
|
BALWINDER KAUR Vs. BALWINDER SINGH
|
August 5, 2014 |
|
BALWINDER KAUR Vs. PARMATMA SINGH
|
July 3, 2014 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
June 11, 2014 |
|
BALWINDER KAUR Vs. STATE OF HARYANA
|
April 2, 2014 |
|
BALWINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
BALWINDER MASIH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
BALWINDER SINGH Vs. PAL SINGH
|
February 6, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
BALWINDER SINGH Vs. KARNAL MOTORS
|
April 23, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 25, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
BALWINDER SINGH Vs. VEENA SHARMA
|
July 18, 2014 |
|
BALWINDER SINGH Vs. SAT NARAIN
|
September 19, 2014 |
|
BALWINDER SINGH Vs. AMAR SINGH AND OTHERS
|
November 13, 2014 |
|
BALWINDER SINGH Vs. PUNJAB STATE AND OTHERS
|
September 17, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
October 14, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
BALWINDER SINGH Vs. MALKIAT SINGH
|
February 21, 2014 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
October 1, 2014 |
|
BALWINDER SINGH @ BAKU Vs. HARWINDER KAUR
|
May 8, 2014 |
|
BALWINDER SINGH @ LALA Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
BALWINDER SINGH @ PAPPU Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
BALWINDER SINGH MANN Vs. JASBIR SINGH
|
July 18, 2014 |
|
BAMBI BAI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 15, 2014 |
|
BANARASI DASS Vs. BACHNA RAM
|
May 21, 2014 |
|
BANARSI DASS Vs. STATE OF HARYANA
|
August 13, 2014 |
|
BANARSI LAL Vs. BIMLA DEVI AND ANOTHER
|
July 4, 2014 |
|
BANARSI LAL AND OTHERS Vs. AMRITSAR IMPROVEMENT TRUST, AMRITSAR
|
June 30, 2014 |
|
BANK STAFF CO-OPERATIVE (URBAN) SET AND C SOCIETY LTD HISAR Vs. P K NANDWANI AND ANOTHER
|
October 17, 2014 |
|
BANO Vs. U T CHANDIGARH
|
September 23, 2014 |
|
BANSAL RICE MILLS & ANR Vs. U O I AND OTHERS
|
September 16, 2014 |
|
BANSHI LAL Vs. STATE OF HARYANA
|
August 26, 2014 |
|
BANSI AND ANOTHER Vs. STATE OF HARYANA
|
September 17, 2014 |
|
BANSI LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 26, 2014 |
|
BANT KAUR Vs. BALDEV SINGH
|
July 1, 2014 |
|
BANT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
April 25, 2014 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
BANT SINGH Vs. PRTC AND ANR.
|
January 23, 2014 |
|
BANTA SINGH Vs. STATE OF HARYANA
|
April 28, 2014 |
|
BANTA SINGH Vs. THANA SINGH
|
April 29, 2014 |
|
BANTI Vs. STATE OF PUNJAB
|
September 4, 2014 |
|
BANTO Vs. STATE OF HARYANA
|
April 29, 2014 |
|
BANTO DEVI Vs. PREM SINGH
|
May 7, 2014 |
|
BANWARI LAL Vs. GOVT. OF HARYANA
|
July 11, 2014 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
July 2, 2014 |
|
BANWARI LAL AND OTHERS Vs. STATE OF HARYANA
|
August 11, 2014 |
|
BAPPI Vs. STATE OF HARYANA
|
July 31, 2014 |
|
BARAUNDI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LUDHIANA
|
February 20, 2014 |
|
BARFI DEVI Vs. STATE OF HARYANA
|
July 17, 2014 |
|
BARJINDER KUMAR AGGARWAL Vs. STATE BANK OF INDIA & OTHERS
|
September 5, 2014 |
|
BARKAT MASIH Vs. UNION OF INDIA
|
May 23, 2014 |
|
BARODIA PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 29, 2014 |
|
BARSAT PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT, PANIPAT AND ANOTHER
|
October 6, 2014 |
|
BASANT KAUR Vs. AJMER KAUR
|
February 6, 2014 |
|
BASANT KUMAR Vs. BURJ MUHAR PETRO CENTRE
|
October 9, 2014 |
|
BASANT KUMAR Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
BASANTA Vs. AMRIT LAL JAIN
|
September 4, 2014 |
|
BASAU Vs. SHISH PAL
|
February 6, 2014 |
|
BASESHAR Vs. GRAM PANCHAYAT
|
August 20, 2014 |
|
BASHAMBER DYAL Vs. HANS RAJ
|
August 28, 2014 |
|
BASHIR Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
BASHIR Vs. STATE OF HARYANA
|
May 15, 2014 |
|
BASHIR KHAN Vs. STATE OF PUNJAB
|
August 2, 2014 |
|
BASTI RAM Vs. INDUSTRIAL TRIBUNA
|
January 20, 2014 |
|
BATALA COOPERATIVE SUGAR MILLS LIMITED, BATALA Vs. UNION OF INDIA
|
February 21, 2014 |
|
BATHINDA DEVELOPMENT AUTHORITY AND ORS. Vs. BALWINDER KAUR AND ORS.
|
May 22, 2014 |
|
BATHINDA INTEGRATED COOPERATIVE COTTON GINNING AND SPINNING MILLS LTD Vs. P S E B PATIALA AND ANOTHER
|
September 12, 2014 |
|
BATLIBOI LIMITED Vs. UNION OF INDIA
|
February 12, 2014 |
|
BAVIL SIDHU Vs. STATE OF PUNJAB
|
September 2, 2014 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
BEANT KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
November 18, 2014 |
|
BEANT SINGH Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
BEANT SINGH Vs. FINANCIAL COMMISSIONER
|
June 30, 2014 |
|
BEANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 13, 2014 |
|
BEDAN Vs. STATE OF HARYANA
|
May 13, 2014 |
|
BEER SINGH Vs. PALWINDER SINGH
|
July 11, 2014 |
|
BEG RAJ Vs. LILA RAM
|
May 22, 2014 |
|
BEHARI LAL CHARITABLE TRUST Vs. ESTATE OFFICER
|
May 8, 2014 |
|
BELLSONICA AUTO COMPONENT INDIA PVT LTD Vs. STATE OF HARYANA
|
December 9, 2014 |
|
BENI BUILDCON PRIVATE LIMITED. Vs. STATE
|
January 8, 2014 |
|
BENJAMIN FRANK Vs. RANBIR SINGH
|
July 2, 2014 |
|
BENNET COLEMAN AND CO. LTD. Vs. SEEMA AND ORS.
|
May 30, 2014 |
|
BEST ON HEALTH LTD AND OTHERS Vs. BESTECH INDIA PVT LTD
|
June 30, 2014 |
|
BHAG SINGH Vs. BANTA SINGH
|
December 11, 2014 |
|
BHAG SINGH Vs. STATE OF HARYANA
|
March 19, 2014 |
|
BHAG SINGH Vs. STATE OF HARYANA
|
March 25, 2014 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
BHAG SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 10, 2014 |
|
BHAGAT PAL Vs. PAVEEN KUMAR SOOD
|
July 14, 2014 |
|
BHAGAT RAM Vs. STATE OF HARYANA
|
July 3, 2014 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
BHAGAT RAM Vs. KARAM CHAND
|
May 19, 2014 |
|
BHAGAT SINGH Vs. RAM SINGH AND OTHERS
|
December 1, 2014 |
|
BHAGIRATH Vs. RUKNA DEVI AND OTHERS
|
December 2, 2014 |
|
BHAGIRATHI Vs. STATE OF HARYANA
|
July 18, 2014 |
|
BHAGWAN Vs. STATE OF HARYANA
|
July 17, 2014 |
|
BHAGWAN BALMIKI ASHRAM DHUNA SAHIB TRUST Vs. MAHANT BALDEV GIR CHELA MAHANT KISHAN GIR AND OTHERS
|
August 4, 2014 |
|
BHAGWAN DASS Vs. SURJIT SINGH AND OTHERS
|
June 30, 2014 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
March 27, 2014 |
|
BHAGWAN DASS Vs. SAROJ DEVI AND ORS.
|
August 20, 2014 |
|
BHAGWAN DASS Vs. SAJJAN SINGH
|
May 8, 2014 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
March 3, 2014 |
|
BHAGWAN DASS DEVKI NANDAN DHARAMSHALA TRUST Vs. UNION OF INDIA
|
February 3, 2014 |
|
BHAGWAN SINGH Vs. ADARSH CHHIBBAR
|
February 3, 2014 |
|
BHAGWANI Vs. MEHAR SINGH
|
February 17, 2014 |
|
BHAGWANI ALIAS BHANI Vs. STATE OF HARYANA
|
July 7, 2014 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB AND ORS
|
December 2, 2014 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
BHAGWANT SINGH Vs. INDUSTRIAL TRIBUNAL
|
May 1, 2014 |
|
BHAGWAT PARSHAD Vs. STATE OF HARYANA
|
May 1, 2014 |
|
BHAGWI GOLDEN TRANSPORT COMPANY Vs. URMILA DEVI AND ORS.
|
May 12, 2014 |
|
BHAGYODAY INVESTMENTS PVT LTD Vs. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
|
February 21, 2014 |
|
BHAI BALDEV SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE, AMRITSAR
|
May 20, 2014 |
|
BHAIRA RAM Vs. SAJJNA DEVI
|
May 28, 2014 |
|
BHAJAN SINGH Vs. SHRIMATI KARNAIL KAUR
|
July 22, 2014 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
BHAJAN SINGH Vs. ADVISOR TO THE ADMINISTRATOR
|
April 9, 2014 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2014 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. BALVIR SINGH
|
July 21, 2014 |
|
BHALLE RAM Vs. TIKKA RAM
|
December 15, 2014 |
|
BHANTI DEVI Vs. REGISTRAR GENERAL, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
|
February 4, 2014 |
|
BHARAT BHUSHAN Vs. MAMU RAM
|
February 12, 2014 |
|
BHARAT ELECTRONICS LTD Vs. UNION OF INDIA
|
January 9, 2014 |
|
BHARAT ENTERPRISES Vs. UNION OF INDIA
|
February 11, 2014 |
|
BHARAT GLUCO INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
October 28, 2014 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF HARYANA
|
May 6, 2014 |
|
BHARAT KUMAR Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK
|
April 28, 2014 |
|
BHARAT LAL Vs. STATE OF HARYANA AND ANOTHER
|
July 16, 2014 |
|
BHARAT LAL MITTAL Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
May 13, 2014 |
|
BHARAT RAJPUT Vs. AMRIK SINGH AULAKH
|
March 3, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 7, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
May 6, 2014 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
April 7, 2014 |
|
BHARAT SINGH Vs. NIRANJAN SINGH
|
February 13, 2014 |
|
BHARAT VERMA Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
BHARPAI AND ANOTHER Vs. RAMJI DASS AND OTHERS
|
August 20, 2014 |
|
BHARPUR SINGH Vs. SADHU RAM
|
May 19, 2014 |
|
BHARPUR SINGH ALIAS BHURA SINGH AND OTHERS Vs. TOGA SINGH AND OTHERS
|
September 25, 2014 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. MONU YADAV
|
July 16, 2014 |
|
BHARTI RETAIL LTD Vs. STATE OF HARYANA
|
March 27, 2014 |
|
BHATERI DEVI Vs. FINANCIAL COMMISSIONER AND OTHERS
|
April 29, 2014 |
|
BHEERA Vs. STATE OF HARYANA
|
July 11, 2014 |
|
BHEL-EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. GOINDWAL INDUSTRIAL & INVESTMENT CORPORATION
|
August 7, 2014 |
|
BHIKHA RAM Vs. SURJA
|
March 20, 2014 |
|
BHIM Vs. STATE OF HARYANA
|
January 8, 2014 |
|
BHIM SINGH Vs. JITENDER JHANGHU
|
January 17, 2014 |
|
BHIM SINGH & OTHERS Vs. RISHI PAL & OTHERS
|
November 11, 2014 |
|
BHINDER KAUR Vs. STATE OF PUNJAB
|
April 2, 2014 |
|
BHINDER SINGH Vs. SWATRI DEVI
|
April 22, 2014 |
|
BHINDER SINGH Vs. HARBHINDER SINGH
|
May 23, 2014 |
|
BHINDU RAM AND ANOTHER Vs. ABHITEJ SINGH AND ANOTHER
|
December 10, 2014 |
|
BHOLA SINGH Vs. LEELA RAM
|
February 17, 2014 |
|
BHOLA SINGH Vs. BALDEV SINGH AND OTHERS
|
November 5, 2014 |
|
BHOLA SINGH Vs. STATE BANK OF PATIALA, BRANCH HANDIAYA AND ANOTHER
|
November 5, 2014 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
BHOLA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 16, 2014 |
|
BHOLA SINGH JAI PARKASH CONSTRUCTION LTD. AND ORS. Vs. DIGHAUL & COMPANY PVT. LTD.
|
November 4, 2014 |
|
BHOOM SINGH Vs. STATE OF HARYANA
|
February 12, 2014 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
September 15, 2014 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
August 6, 2014 |
|
BHOOP SINGH Vs. ANIL KUMAR
|
July 18, 2014 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
February 26, 2014 |
|
BHOPAL SINGH Vs. CHANDGI AND ORS.
|
April 22, 2014 |
|
BHULLA SINGH Vs. SECRETARY, DEPARTMENT OF TRANSPORT AND ORS.
|
November 13, 2014 |
|
BHULLAR CONSTRUCTION CO. Vs. EXECUTIVE ENGINEER, PROVINCIAL DIVISION
|
January 8, 2014 |
|
BHUPENDER Vs. STATE OF HARYANA
|
September 3, 2014 |
|
BHUPINDER Vs. STATE OF HARYANA
|
February 3, 2014 |
|
BHUPINDER KAUR Vs. UNION OF INDIA
|
April 24, 2014 |
|
BHUPINDER KAUR Vs. SURINDER SINGH
|
November 26, 2014 |
|
BHUPINDER KISHORE Vs. FATEH SINGH YADAV AND ORS.
|
December 23, 2014 |
|
BHUPINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2014 |
|
BHUPINDER PAL SINGLA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 4, 2014 |
|
BHUPINDER PAUL CHHABRA Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND ORS.
|
September 8, 2014 |
|
BHUPINDER SINGH Vs. SATISH KUMAR AND OTHERS
|
November 19, 2014 |
|
BHUPINDER SINGH Vs. BALWANT SINGH
|
February 13, 2014 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
April 29, 2014 |
|
BHUPINDER SINGH Vs. MANJIT SINGH AND ORS.
|
October 31, 2014 |
|
BHUPINDER SINGH Vs. PREM SINGH
|
July 16, 2014 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
May 30, 2014 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
May 6, 2014 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
BHUPINDER SINGH Vs. RAJBIR KAUR
|
May 9, 2014 |
|
BHUPINDER SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
May 27, 2014 |
|
BHUPINDER SINGH AND ORS Vs. BALWANT KAUR AND ORS
|
August 28, 2014 |
|
BHUPINDER SINGH PHOUGAAT Vs. H R KINRA
|
January 16, 2014 |
|
BHURU RAM Vs. DHARAMPAL AND ORS.
|
August 4, 2014 |
|
BHUSHAN LAL Vs. THE STATE OF PUNJAB
|
July 14, 2014 |
|
BIDHI CHAND SON OF SANT RAM C/O KRISHAN PAL SHARMA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
July 2, 2014 |
|
BIDHI SINGH Vs. JASWANT SINGH AND ANOTHER
|
November 29, 2014 |
|
BIJENDER Vs. STATE OF HARYANA
|
December 11, 2014 |
|
BIJENDER Vs. STATE OF HARYANA
|
December 18, 2014 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
November 28, 2014 |
|
BIKKAR SINGH Vs. FINANCIAL COMMISSIONER
|
July 3, 2014 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
BIKKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 17, 2014 |
|
BIKRAM SINGH Vs. EXECUTIVE ENGINEER, PWD, PUBLIC HEALTH DIVISION, DIVISION JHAJJAR AND ANOTHER
|
December 5, 2014 |
|
BIKRAM SINGH AND OTHERS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER
|
July 28, 2014 |
|
BIKRAMJIT Vs. STATE OF PUNJAB
|
June 11, 2014 |
|
BIKRAMJIT SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
August 1, 2014 |
|
BIKRAMJIT SINGH Vs. DARSHAN SINGH AND OTHERS
|
November 10, 2014 |
|
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
BIKRAMJIT SINGH @ BIKKI AND ANOTHER Vs. STATE OF PUNJAB
|
September 9, 2014 |
|
BIKRAMJIT SINGH @ BIKRAM Vs. STATE OF PUNJAB
|
October 14, 2014 |
|
BIKRAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
BILLA Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
BIMLA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 13, 2014 |
|
BIMLA DEVI Vs. SURESH KUMAR
|
May 1, 2014 |
|
BIMLA DEVI Vs. STATE OF HARYANA AND ORS
|
August 21, 2014 |
|
BIMLA DEVI Vs. STATE OF HARYANA AND OTHERS
|
November 18, 2014 |
|
BIMLA DEVI Vs. STATE OF HARYANA
|
July 15, 2014 |
|
BIMLA DEVI AND ANOTHER Vs. SAT PARKASH AND OTHERS
|
November 11, 2014 |
|
BIMLA DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
|
October 13, 2014 |
|
BINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 10, 2014 |
|
BINDER SINGH Vs. KULWINDER KAUR
|
February 11, 2014 |
|
BINDWATI DEVI AND ORS. Vs. VIRENDER SHAH AND ORS.
|
February 25, 2014 |
|
BIR SINGH Vs. BHUPESH KUMAR
|
January 14, 2014 |
|
BIR SINGH Vs. THE FINANCIAL COMMISSIONER
|
July 16, 2014 |
|
BIRBAL SINGH Vs. SHIV LAL
|
July 15, 2014 |
|
BIRBAL SINGH Vs. RANDHIR SINGH
|
November 5, 2014 |
|
BIRENDER SINGH Vs. STATE OF HARYANA
|
February 26, 2014 |
|
BIRMATI Vs. STATE OF HARYANA AND ORS.
|
November 11, 2014 |
|
BIRU @ BIRBAL Vs. STATE OF HARYANA
|
July 16, 2014 |
|
BISHAMBER CHUG Vs. STATE OF HARYANA
|
March 10, 2014 |
|
BISHNA MAL BANARSI DASS COMMISSION Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2014 |
|
BITA DEVI AND ANOTHER Vs. SATNAM SINGH AND OTHERS
|
December 23, 2014 |
|
BITTU Vs. STATE OF HARYANA
|
March 11, 2014 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER Vs. PRESIDING OFFICER
|
July 30, 2014 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER CUM EXECUTIVE OFFICER Vs. BALBIR SINGH
|
January 8, 2014 |
|
BOARD OF SCHOOL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 27, 2014 |
|
BOARD OF SCHOOL EDUCATION, HARYANA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
|
April 24, 2014 |
|
BOHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 21, 2014 |
|
BOOTI NATH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND ORS.
|
November 26, 2014 |
|
BPS MAHILA VISHWAVIDYALAYA Vs. MUKESH KUMAR
|
March 27, 2014 |
|
BRAHAMCHARANI DIDI CHETNA @ CHELNA Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
BRAHM DUTT Vs. BHAKRA BEAS MANAGEMENT BOARD
|
February 4, 2014 |
|
BRAHMA NAND SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 28, 2014 |
|
BRAHMU DEVI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
July 10, 2014 |
|
BRIGADIER RAJ SINGH PHAUGAT Vs. STATE OF HARYANA
|
May 5, 2014 |
|
BRIJ BHUSHAN AND ORS. Vs. SANJAY HARJAI AND ORS.
|
December 2, 2014 |
|
BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2014 |
|
BRIJ LAL Vs. STATE OF HARYANA
|
February 4, 2014 |
|
BRIJ LAL Vs. STATE OF PUNJAB
|
August 8, 2014 |
|
BRIJ LAL GARG Vs. STATE OF HARYANA
|
July 28, 2014 |
|
BRIJINDER PAL SINGH BHULLAR ALIAS BALJINDER PAL SINGH BHULLAR Vs. U T , CHANDIGARH
|
February 4, 2014 |
|
BRITANNIA INDUSTRIES LTD Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2014 |
|
BRITISH INDIA CORPORATION LTD. Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
BUDH RAM AND ORS. Vs. SHAMMI DEVI
|
September 29, 2014 |
|
BUDH RAM AND OTHERS Vs. U T CHANDIGARH
|
September 17, 2014 |
|
BUDH RAM ARYA Vs. STATE OF HARYANA
|
February 3, 2014 |
|
BUDH SINGH Vs. STATE OF PUNJAB
|
March 5, 2014 |
|
BUDH SINGH AND OTHERS Vs. SCO SIRHIND CANAL CIRCLE, LUDHIANA AND OTHERS
|
March 4, 2014 |
|
BUDHEWAL COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
AND ANOTHER
|
November 21, 2014 |
|
BUR AKA DALBIR RAM Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
BUTA RAM Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
BUTA SINGH Vs. STATE OF PUNJAB AND ANR
|
August 21, 2014 |
|
BUTA SINGH Vs. HARPREET KAUR @ DOLLI
|
December 1, 2014 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
April 2, 2014 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
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BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
March 22, 2014 |
|
BUTA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
C P GUPTA AND ANOTHER Vs. STATE OF HARYANA
|
December 1, 2014 |
|
C&C CONSTRUCTIONS LTD Vs. SIROCCO INFRA
|
February 28, 2014 |
|
C.C.E. Vs. PATIALA CASTINGS (P) LTD.
|
June 30, 2014 |
|
CACHET REAL ESTATES PRIVATE LIMITED Vs. STAT
|
September 2, 2014 |
|
CAMAREDERIE PROPERTIES PVT LTD Vs. GYANESHWAR REALTORS PVT LTD
|
March 20, 2014 |
|
CANNON INDUSTRIES (P) LTD Vs. CENTRAL EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
March 18, 2014 |
|
CANTONMENT BOARD Vs. MUKESH
|
July 18, 2014 |
|
CARAF BUILDERS & CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
|
March 25, 2014 |
|
CARAF BUILDERS & CONSTRUCTIONS PVT LTD Vs. STAT
|
September 12, 2014 |
|
CARRIER AIRCON LIMITED Vs. STATE OF HARYANA
|
March 31, 2014 |
|
CEMENT CORPORATION OF INDIA Vs. SUWA LAL AND ANOTHER
|
October 14, 2014 |
|
CENLUB ENGINEERS Vs. MASTER NIMI
|
February 20, 2014 |
|
CENTRAL BANK OF INDIA Vs. SUB DIVISIONAL OFFICER (CIVIL), AMBALA AND OTHERS
|
May 20, 2014 |
|
CENTRAL BANK OF INDIA Vs. SAROOP SINGH
|
February 3, 2014 |
|
CENTRAL GOVT & SEMI GOVT EMPLOYEES CO-OP URBAN (SE) T&C SOCIETY LIMITED Vs. RAM PHAL HOODA
|
September 16, 2014 |
|
CENTRAL GOVT AND OTHERS Vs. HC/GD JAI PAL GULARIA AND ANOTHER
|
November 25, 2014 |
|
CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES, HISAR Vs. RAMESHWAR
|
March 6, 2014 |
|
CENTRAL STATE FARM HISSAR Vs. STATE OF HARYANA AND ORS.
|
December 24, 2014 |
|
CENTRAL UNIVERSITY OF HARYANA Vs. MAHIPAL SINGH & GRAM PANCHAYAT
|
February 26, 2014 |
|
CH DEVI LAL COLLEGE OF AYURVEDA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 6, 2014 |
|
CHAIN Vs. STATE OF HARYANA
|
October 10, 2014 |
|
CHAIRMAN, DENA BANK Vs. VIJAY KANDHARI
|
January 22, 2014 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
February 13, 2014 |
|
CHAJJU RAM AND ANOTHER Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
CHAK BAKHTU MULTI-PURPOSE CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. PRESIDING OFFICER
|
May 9, 2014 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
CHAMAN LAL Vs. ADMINISTRATOR, U T , CHANDIGARH AND OTHERS
|
December 1, 2014 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
CHAMAN LAL PAWAN KUMAR Vs. KRISHAN CHAND KOHLI
|
January 16, 2014 |
|
CHAMAN SINGH Vs. HARJINDER SINGH AND ORS.
|
February 26, 2014 |
|
CHAMBA SINGH Vs. STATE OF PUNJAB
|
January 23, 2014 |
|
CHAMELI Vs. KASHMIR SINGH
|
July 11, 2014 |
|
CHAMELI DEVI Vs. MUKESH ALIAS KALU
|
July 23, 2014 |
|
CHAMKAUR SHARMA @ KALA Vs. SHISH PAL AND ORS
|
October 16, 2014 |
|
CHAMKAUR SINGH Vs. AMRITBIR SINGH
|
July 8, 2014 |
|
CHAMMA DEVI CHATURVEDI Vs. STATE OF U.T.
|
July 30, 2014 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
CHANAN SINGH AND ANOTHER Vs. NAZAR SINGH
|
October 7, 2014 |
|
CHANAN SINGH AND ORS. Vs. GURDEV SINGH
|
February 5, 2014 |
|
CHANCHAL DASS Vs. STATE OF PUNJAB
|
November 28, 2014 |
|
CHANCHAL DEVI Vs. REGISTRAR
|
April 9, 2014 |
|
CHANCHAL RANI Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2014 |
|
CHANCHAL SINGH Vs. STATE OF PUNJAB
|
May 21, 2014 |
|
CHANCHALA DEVI Vs. BALESHWAR YADAV AND OTHERS
|
November 11, 2014 |
|
CHAND BABU Vs. MUKHTIAR SINGH
|
May 12, 2014 |
|
CHAND SINGH Vs. JARNAIL SINGH
|
February 25, 2014 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
May 21, 2014 |
|
CHANDAN PESTICIDES Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
CHANDANPREET KAUR Vs. SUKHDEV SINGH ALIAS SUKHA SINGH AND OTHERS
|
November 27, 2014 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
August 21, 2014 |
|
CHANDER BHUSHAN ANAND Vs. DEVINDER KUMAR SINGLA
|
January 30, 2014 |
|
CHANDER DUTT Vs. STATE OF HARYANA
|
September 29, 2014 |
|
CHANDER KALA Vs. STATE OF HARYANA
|
May 23, 2014 |
|
CHANDER KANTA Vs. BALWANT SHARMA
|
May 7, 2014 |
|
CHANDER KANTA AND ANOTHER Vs. SANTOSH KUMARI
|
September 22, 2014 |
|
CHANDER MOHAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
|
February 10, 2014 |
|
CHANDER MOHAN SHARMA Vs. DEVI SHARMA
|
May 15, 2014 |
|
CHANDER PARKASH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
CHANDER SHEIKHAR KAPOOR Vs. SANT NIRANKARI MANDAL (REGD)
|
May 2, 2014 |
|
CHANDER SINGH Vs. RAJESH KUMAR AND ANR.
|
January 23, 2014 |
|
CHANDERBHAN Vs. STATE OF HARYANA
|
July 21, 2014 |
|
CHANDERPAL AND ANOTHER Vs. KRISHAN KUMAR
|
November 10, 2014 |
|
CHANDGI RAM Vs. JANARDHAN AND ORS.
|
August 13, 2014 |
|
CHANDI RAM NAGPAL Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
November 17, 2014 |
|
CHANDIGARH ADMINISTRATION Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
CHANDIGARH ADMINISTRATION Vs. NEERA GOYAL
|
January 31, 2014 |
|
CHANDIGARH ADMINISTRATION THROUGH JOINT SECRETARY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
March 20, 2014 |
|
CHANDIGARH ADMINISTRATION, UT, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
March 20, 2014 |
|
CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT U.T. CHANDIGARH
|
January 8, 2014 |
|
CHANDIGARH PAPER BOARD MILLS PVT LTD Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT, U T, CHANDIGARH & ORS
|
November 26, 2014 |
|
CHANDIGARH SPORTS COUNCIL Vs. BAIJ NATH AND ANOTHER
|
September 23, 2014 |
|
CHANDIGARH TRANSPORT UNDERTAKING Vs. MAJOR SINGH
|
March 19, 2014 |
|
CHANDROOP SINGH Vs. STATE OF HARYANA
|
April 11, 2014 |
|
CHANDU LAL Vs. RAJENDER AND ORS.
|
September 25, 2014 |
|
CHANNAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2014 |
|
CHARAN DASS Vs. UNION OF INDIA
|
June 30, 2014 |
|
CHARAN DASS ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2014 |
|
CHARAN KAUR Vs. HAKAM SINGH
|
July 25, 2014 |
|
CHARAN KAUR Vs. UNION OF INDIA
|
July 25, 2014 |
|
CHARAN SINGH Vs. R.K. DHAWAN
|
July 9, 2014 |
|
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 9, 2014 |
|
CHARAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
May 8, 2014 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
CHARAN SINGH Vs. SARITA PAUL
|
November 25, 2014 |
|
CHARAN SINGH ALIAS CHARNA Vs. STATE OF HARYANA
|
March 26, 2014 |
|
CHARANJEET Vs. RAJESH KUMAR AND ORS.
|
August 19, 2014 |
|
CHARANJEET KAUR VIRK Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2014 |
|
CHARANJI LAL Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2014 |
|
CHARANJIT KAUR Vs. GURMEET SINGH
|
July 7, 2014 |
|
CHARANJIT KAUR Vs. SURESH KUMAR
|
May 8, 2014 |
|
CHARANJIT KUMAR Vs. PUNJAB STATE POWER CORPORATION LTD
|
March 10, 2014 |
|
CHARANJIT LAL Vs. STATE OF HARYANA
|
August 6, 2014 |
|
CHARANJIT LAL @ CHARANJIT SINGH Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
CHARANJIT SINGH Vs. STATE OF HARYANA
|
July 4, 2014 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS,
|
September 29, 2014 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 30, 2014 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ORS
|
October 16, 2014 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
November 10, 2014 |
|
CHARANJIT SINGH Vs. MANMOHAN SINGH
|
May 27, 2014 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
May 5, 2014 |
|
CHARANJIT SINGH ALIAS CHANNI Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
CHARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 3, 2014 |
|
CHARANJIT SINGH RAI Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
CHARANPREET SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
CHARNA RAM Vs. GIAN CHAND
|
July 9, 2014 |
|
CHARVI SAXENA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 4, 2014 |
|
CHATERBHUJ Vs. SHYAMBATI
|
February 4, 2014 |
|
CHATTAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
|
August 26, 2014 |
|
CHATTAR SINGH Vs. STATE OF HARYANA
|
September 1, 2014 |
|
CHATTER BHUJ Vs. STATE OF HARYANA
|
January 23, 2014 |
|
CHAUDHARY AUTO DIVISION Vs. AJIT KAUR
|
August 27, 2014 |
|
CHAUDHARY CHARAN SINGH, HISAR AGRICULTURAL UNIVERSITY, HISAR Vs. SATYA BHAMA GUPTA
|
August 8, 2014 |
|
CHEMINOVA INDIA LIMITED Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
CHET RAM Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
CHETAK INTERNATIONAL TRANSPORT LIMITED Vs. LUXMI DEVI
|
July 2, 2014 |
|
CHETAN SINGH Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
CHETNA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
|
July 18, 2014 |
|
CHEVRON INTERNATIONAL PRIVATE LIMITED Vs. STATE
|
August 19, 2014 |
|
CHHABRA FABRICS PRIVATE LIMITED Vs. BHAGWAN DASS
|
August 5, 2014 |
|
CHHABRA FABRICS PRIVATE LIMITED Vs. BHAGWAN DASS, PROPRIETOR OF DHINGRA
|
August 11, 2014 |
|
CHHATHI RAJ Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2014 |
|
CHHATTAR SINGH Vs. STATE OF HARYANA
|
August 6, 2014 |
|
CHHAYA JINDAL Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
CHHINDER KAUR Vs. BINDER SINGH AND ORS.
|
December 8, 2014 |
|
CHHINDER KAUR Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
CHHINDER PAL KAUR Vs. SAYYAD JALAL JALALI
|
April 24, 2014 |
|
CHHINDO DEVI AND ANOTHER Vs. M/S. K.C. OIL MILLS AND OTHERS
|
May 27, 2014 |
|
CHHOTA RAM Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
CHHOTE LAL AND ANOTHER Vs. DHARAMVIR AND ANOTHER
|
November 21, 2014 |
|
CHHOTO AND OTHERS Vs. MUKHTIAR SINGH AND OTHERS
|
September 3, 2014 |
|
CHHOTTA SINGH Vs. BALBIR SINGH
|
February 4, 2014 |
|
CHIEF CONSERVATOR OFFICER, FOREST DEPARTMENT, HARYANA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
February 18, 2014 |
|
CHIEF CONSERVATOR OFFICER, FOREST DEPARTMENT, HARYANA Vs. SITA
|
January 16, 2014 |
|
CHIEF EXECUTIVE OFFICER MEWAT DEVELOPMENT AGENCY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT 1 HARYANA
|
January 30, 2014 |
|
CHIEF MEDICAL OFFICER, KARNAL Vs. KRISHAN LAL
|
March 27, 2014 |
|
CHIEF POST MASTER GENERAL Vs. PRESIDING OFFICER
|
August 1, 2014 |
|
CHIEF SECRETARY HARYANA Vs. B & R. ARORA INFRA TECHNO PRIVATE LIMITED
|
August 4, 2014 |
|
CHIEF SETTLEMENT COMMISSIONER Vs. CHANDGI RAM
|
January 23, 2014 |
|
CHINDER KAUR Vs. NAZAR SINGH
|
March 6, 2014 |
|
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. BIRBHAN AND OTHERS
|
November 4, 2014 |
|
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RAJESH AND ORS.
|
May 14, 2014 |
|
CHOTTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2014 |
|
CHUHAR SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
CHUNI LAL Vs. UNION OF INDIA
|
March 4, 2014 |
|
CHURIA RAM Vs. RAM CHANDER
|
January 16, 2014 |
|
CIT Vs. JASBIR SINGH
|
February 21, 2014 |
|
CITIZEN WELFARE SOCIETY (REGD.) Vs. STATE OF PUNJAB
|
January 23, 2014 |
|
COL BALDEV SINGH SEKHON & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
November 27, 2014 |
|
COL. CHANDER BALLABH SHARMA Vs. UNION OF INDIA
|
July 17, 2014 |
|
COL. MANMOHAN SINGH BAINS @ MOHINI Vs. RACHHPAL KAUR
|
January 16, 2014 |
|
COLONEL (RETD.) HARINDER PAL SINGH Vs. UNION OF INDIA & ANOTHER
|
July 23, 2014 |
|
COMBISEVEN CONSULTANTS LTD Vs. STATE
|
April 22, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MINI STEEL TRADERS
|
May 19, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SAWAN MAL SHIBU MAL STEEL ROLLING MILLS
|
July 14, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LEADING SOLUTION INDIA P. LTD.
|
January 28, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BSNL
|
February 3, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PEE IRON & STEEL CO. (P.) LTD
|
March 4, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. K.C. ALLOYS & STEEL CASTINGS
|
April 23, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. MALWA IRON AND STEEL CO.
|
July 17, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. VARDHMAN STRIPS (P) LTDPUNLR
|
December 24, 2014 |
|
COMMISSIONER OF CUSTOMS Vs. S.K. PETROCHEM
|
April 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA COTTON SPINNING MILLS LTD.
|
May 14, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SPEEDWAYS TYRE LTD.
|
April 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH KUMAR
|
January 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB AGRO FOODGRAINS CORPORATION
|
September 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SONIA UPPAL
|
February 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM RAJ SINGH
|
March 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ DEV DADA
|
February 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH AGGARWAL AND CO
|
December 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD
|
March 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAM STEEL INDUSTRIES
|
August 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. EASTMAN IMPEX
|
December 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MOHINDER SINGH
|
January 27, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KAMAL INDUSTRY (HUF)
|
January 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. THE NEW VIKAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
January 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. S. A. BUILDERS LIMITED
|
January 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MEHAK FINVEST PVT. LTD.
|
July 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. STOCK HOME INDIA LTD.
|
January 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN HYDRAULICS
|
January 13, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDER PARSHAD JAIN
|
November 20, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NUCHEM LTD.
|
September 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR KOHLI
|
November 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDER RAWLLEY
|
January 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH GROVER
|
December 5, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAGJIT SINGH CHAHAL
|
January 28, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RIPPEN AHUJA
|
March 4, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RANA RANJIT SINGH
|
July 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DHANPAT RAI
|
January 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH ESTATE P. LTD
|
January 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. CHRISTIAN MEDICAL COLLEGE
|
September 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB CHEMICAL AND CROP. PROTECTION LIMITED
|
August 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ARORA ALLOYS LTD.
|
July 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SANDEEP GOYAL
|
February 12, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. GOBIND RAM
|
May 2, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. BIMLA RANI
|
December 10, 2014 |
|
COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. VISHVAS,H NO 1006, SECTOR 19B, CHANDIGARH
|
May 13, 2014 |
|
COMMISSIONER OF INCOME TAX II Vs. EARTH TECH ENGINEERS
|
March 13, 2014 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. M/S. IDICULA TRUST SOCIETY, FARIDABAD
|
April 11, 2014 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. FOREMOST INTERNATIONAL PVT LTD
|
October 7, 2014 |
|
COMMISSIONER OF INCOME TAX, HISAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD , HISAR
|
October 1, 2014 |
|
COMMISSIONER OF INCOME TAX, JALANDHAR Vs. K D PRABHAKAR (HUF), C/O GOPAL DASS KHURMA RAM, PHAGWARA
|
February 3, 2014 |
|
COMMISSIONER OF INCOME TAX, JALANDHAR-II, JALANDHAR AND ORS Vs. JASBIR SINGH, NRI AND ORS
|
February 21, 2014 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. AJAY KUMAR SINGLA
|
October 7, 2014 |
|
COMMISSIONER OF INCOME TAX-I Vs. PARAMJIT SINGH
|
November 3, 2014 |
|
COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. YOGINDER MOHAN SEHGAL
|
April 22, 2014 |
|
COMMISSIONER OF INCOME TAX-II Vs. INDO GERMAN FABS
|
December 24, 2014 |
|
COMMISSIONER OF INCOME TAX-II, LUDHIANA Vs. M/S. POOJA INVESTMENT PVT. LTD., LUDHIANA
|
April 11, 2014 |
|
COMMISSIONER OF INCOME-TAX Vs. Y.M. SINGLA
|
February 26, 2014 |
|
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR SEKHRI
|
January 29, 2014 |
|
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. JYOTI SALES CORPORATION
|
September 22, 2014 |
|
COMMISSIONER, MUNICIPAL CORPORATION, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH
|
May 1, 2014 |
|
COMMR. OF C. EX. Vs. MOHINDRA IRON AND STEEL INDUS.
|
May 23, 2014 |
|
COMMR. OF C. EX. Vs. GILLETTE INDIA LTD.
|
July 3, 2014 |
|
COMPOSITE SCHEME OF AMALGAMATION AND ARRANGEMENT Vs. STATE
|
July 4, 2014 |
|
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
February 24, 2014 |
|
CONSTABLE BALJINDER SINGH Vs. UNION OF INDIA AND ORS.
|
August 11, 2014 |
|
CONSTABLE BOHAR SINGH Vs. SHAMSHER SINGH
|
May 8, 2014 |
|
CONSTABLE MOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 7, 2014 |
|
CONSTABLE RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
CONSTABLE SURINDER SINGH Vs. HARYANA STATE
|
March 13, 2014 |
|
CONSTABLE VIRENDER SINGH Vs. STATE OF HARYANA
|
July 4, 2014 |
|
CONTESSA COMMERCIAL CO (P) LIMITED Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) CUSTOMS HOUSE, CENTRAL EVENUE BUILDING, THE MALL, AMRITSAR
|
September 8, 2014 |
|
COROMANDEL AGRICO PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
August 13, 2014 |
|
COTTON CORPORATION OF INDIA LIMITED Vs. SHEO DAN MAL BABU RAM
|
July 10, 2014 |
|
COURT OF ITS OWN MOTION Vs. RAM PAL AND ORS.
|
November 10, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATES OF PUNJAB
|
July 16, 2014 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
September 8, 2014 |
|
COURT ON ITS OWN MOTION Vs. ROHIN KUMAR @ ROHIN AGGARWAL
|
March 25, 2014 |
|
COURT ON ITS OWN MOTION Vs. MURARI LAL & OTHERS
|
November 20, 2014 |
|
CROWN PACKAGES PVT LTD Vs. EXPORT AND IMPORT BANK
|
December 8, 2014 |
|
D C STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
|
March 21, 2014 |
|
D K KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
|
August 20, 2014 |
|
D MECH ELECTRICAL PVT LTD Vs. HARYANA FINANCIAL CORPORATION AND ANOTHER
|
September 24, 2014 |
|
D P SHARDA Vs. STATE OF PUNJAB AND OTHERS
|
November 12, 2014 |
|
D.P. SINGH CHADHA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2014 |
|
D.P.D. INDUSTRIES Vs. COMMISSIONER
|
March 27, 2014 |
|
D.S. DHANKHAR Vs. KAMLESH
|
May 16, 2014 |
|
DAKSHA BHARDWAJ AND ORS. Vs. ANMOL SETHI AND ORS.
|
December 1, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. MAHABIR SINGH
|
May 27, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. LALIT MOHAN
|
July 9, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. JEET RAM
|
September 8, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. Vs. SANJAY KUMAR
|
April 4, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. SANTOSH DEVI
|
July 2, 2014 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. N.D. CHAUDHARY
|
March 26, 2014 |
|
DAL CHAND Vs. K.B. HYDRAULIC ENGINEERING WORKS (REGD.)
|
October 6, 2014 |
|
DALAL AUTO ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 18, 2014 |
|
DALBAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 7, 2014 |
|
DALBIR Vs. GRAM PANCHAYAT
|
July 8, 2014 |
|
DALBIR Vs. STATE OF HARYANA
|
May 28, 2014 |
|
DALBIR AND OTHERS Vs. SATBIR SINGH AND OTHERS
|
October 17, 2014 |
|
DALBIR KAUR Vs. PRITAM SINGH
|
July 23, 2014 |
|
DALBIR SINGH Vs. UNION OF INDIA
|
April 2, 2014 |
|
DALBIR SINGH Vs. THE STATE OF HARYANA
|
May 8, 2014 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
DALBIR SINGH Vs. SWARAN SINGH
|
July 14, 2014 |
|
DALER SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
April 23, 2014 |
|
DALER SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
DALER SINGHANOTHER Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
DALIP CHAND Vs. MOHAN SINGH
|
November 3, 2014 |
|
DALIP KUMAR Vs. SUNITA
|
February 3, 2014 |
|
DALIP KUMAR Vs. STATE OF HARYANA
|
August 26, 2014 |
|
DALIP KUMAR JHA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 1, 2014 |
|
DALIP MASIH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
DALIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 3, 2014 |
|
DALIP SINGH Vs. SHIV MANDIR AND ORS.
|
May 15, 2014 |
|
DALIP SINGH Vs. FINANCIAL COMMISSIONER
|
July 30, 2014 |
|
DALIP SINGH Vs. BANARSI DASS
|
February 26, 2014 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
DALIP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 16, 2014 |
|
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, COOPERATION AND OTHERS
|
December 23, 2014 |
|
DALIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 30, 2014 |
|
DALJEET KAUR Vs. STATE OF PUNJAB
|
June 13, 2014 |
|
DALJEET SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 15, 2014 |
|
DALJIT KAUR Vs. STATE OF PUNJAB
|
June 10, 2014 |
|
DALJIT KAUR Vs. AMARJIT KAUR AND ORS.
|
October 28, 2014 |
|
DALJIT KAUR Vs. STATE OF PUNJAB
|
June 12, 2014 |
|
DALJIT KAUR Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
DALJIT KAUR Vs. DARSHAN SINGH
|
February 19, 2014 |
|
DALJIT KAUR Vs. JAGDEV SINGH
|
March 10, 2014 |
|
DALJIT KAUR @AMARJIT KAUR Vs. PUNJAB STATE
|
July 31, 2014 |
|
DALJIT KUMAR Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
November 20, 2014 |
|
DALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2014 |
|
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 17, 2014 |
|
DALJIT SINGH Vs. UNION OF INDIA
|
July 23, 2014 |
|
DALJIT SINGH Vs. LAKHBIR SINGH
|
February 5, 2014 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
April 11, 2014 |
|
DALJIT SINGH ALIAS SETHI Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
DALJIT SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCILE, LUDHIANA AND OTHERS
|
July 25, 2014 |
|
DALJIT SINGH GREWAL Vs. STATE INFORMATION COMMISSION, PUNJAB AND OTHERS
|
October 9, 2014 |
|
DALRAJ @ RAJA Vs. STATE OF PUNJAB
|
September 29, 2014 |
|
DALVINDER SINGH AND ANOTHER Vs. RAGHBIR SINGH AND ANOTHER
|
September 12, 2014 |
|
DALWINDER KAUR Vs. STATE OF PUNJAB
|
June 12, 2014 |
|
DALWINDER SINGH Vs. STATE OF HARYANA
|
January 9, 2014 |
|
DALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 20, 2014 |
|
DALWINDER SINGH @ BALWINDER SINGH Vs. KISHAN SINGH AND OTHERS
|
September 19, 2014 |
|
DAPINDER SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
DARA SINGH Vs. STATE OF HARYANA
|
April 28, 2014 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
DARBARA SINGH Vs. JASWANT KAUR
|
January 8, 2014 |
|
DARBARA SINGH Vs. PARKASH MISHRA
|
September 15, 2014 |
|
DARGAH CHAR QUTUB HANSI Vs. UNION OF INDIA
|
November 11, 2014 |
|
DARSHAN KAUR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
DARSHAN KAUR PAINTAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
December 1, 2014 |
|
DARSHAN KUMAR Vs. EX SERVICEMAN HIRE PURCHASE FINANCE PVT LTD CO AND ANOTHER
|
July 24, 2014 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
DARSHAN LAL KWATRA Vs. STATE OF HARYANA
|
July 14, 2014 |
|
DARSHAN LAL OBEROI Vs. BABU LAL
|
February 20, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 13, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
DARSHAN SINGH Vs. NARANJAN SINGH
|
February 21, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 29, 2014 |
|
DARSHAN SINGH Vs. SUKHDEV KAUR @ SHIV DEV KAUR
|
May 15, 2014 |
|
DARSHAN SINGH Vs. APPAR SINGH AND ANOTHER
|
June 30, 2014 |
|
DARSHAN SINGH Vs. KEWAL MOHAN AND ORS.
|
December 15, 2014 |
|
DARSHAN SINGH Vs. PRESIDING OFFICER
|
July 31, 2014 |
|
DARSHAN SINGH Vs. GURPARKAR SINGH AND ANR.
|
January 31, 2014 |
|
DARSHAN SINGH Vs. AMARJIT SINGH
|
July 21, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2014 |
|
DARSHAN SINGH Vs. SHAMSHER SINGH AND ORS.
|
December 1, 2014 |
|
DARSHAN SINGH Vs. SURJIT KAUR
|
July 21, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
DARSHAN SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
April 24, 2014 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
July 7, 2014 |
|
DARSHAN SINGH Vs. DALIP KAUR
|
October 6, 2014 |
|
DARSHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-II)PUNJAB AND OTHERS
|
August 9, 2014 |
|
DARSHAN SINGH @ DARSHA Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
DARSHAN SINGH AND ORS. Vs. GULZAR SINGH AND ORS.
|
November 11, 2014 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 14, 2014 |
|
DARSHANA Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
DARSHANI DEVI Vs. BALJINDER SINGH
|
June 30, 2014 |
|
DARSHNA Vs. STATE OF HARYANA AND ORS.
|
August 11, 2014 |
|
DARSHNA @ MOLI Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
DARSHNA DEVI Vs. RAM LAL
|
February 6, 2014 |
|
DARSHNA DEVI Vs. KEWAL KRISHAN
|
December 10, 2014 |
|
DARSHNA RANI AND ANOTHER Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
DARYA SINGH Vs. MEETHA RAM
|
January 30, 2014 |
|
DARYAO SINGH Vs. HARYANA TOURISM CORPORATION
|
October 27, 2014 |
|
DASHMINDER KAUR AND OTHERS Vs. GIAN SINGH AND OTHERS
|
September 2, 2014 |
|
DAUD Vs. STATE OF HARYANA
|
August 14, 2014 |
|
DAULAT RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 22, 2014 |
|
DAVID MASIH Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
DAVINDER KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2014 |
|
DAVINDER KUMAR ALIAS NINDER Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
DAVINDER SINGH Vs. UNION OF INDIA
|
July 18, 2014 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2014 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2014 |
|
DAVINDER SINGH @ COMPUTER Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
DAVINDER SINGH SODHI Vs. STATE OF HARYANA
|
September 11, 2014 |
|
DAYA BHAN YADAV Vs. AGYA WANTI AND ORS.
|
August 11, 2014 |
|
DAYA NAND Vs. S D O HOUSING BOARD, MOHINDERGARH AND OTHERS
|
November 28, 2014 |
|
DAYA NAND Vs. SARISHTI PAL SINGH
|
November 21, 2014 |
|
DAYA NAND AND OTHERS Vs. RAJBIR AND OTHERS
|
September 16, 2014 |
|
DAYA NAND AND OTHERS Vs. PUSHPA RANI AND OTHERS
|
January 20, 2014 |
|
DAYA NAND CONSTABLE Vs. HARYANA STATE AND OTHERS
|
December 15, 2014 |
|
DAYA RANI Vs. BANSI LAL
|
July 11, 2014 |
|
DAYA SINGH Vs. STATE OF HARYANA
|
May 2, 2014 |
|
DAYAL DASS CHARITABLE TRUST Vs. COLLECTOR, SONEPAT AND ORS.
|
May 13, 2014 |
|
DAYAL KAUR Vs. FINANCIAL COMMISSIONER AND ORS.
|
May 21, 2014 |
|
DAYAL SINGH Vs. AVTAR SINGH AND ORS.
|
May 16, 2014 |
|
DAYALOO MAL GIAN CHAND AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 9, 2014 |
|
DEBESH CHAKRABORTY Vs. THE PUNJAB STATE ELECTRICITY BOARD
|
July 17, 2014 |
|
DECCAN CHRONICLES HOLDINGS LTD AND OTHERS Vs. RELIGARE FINVEST LTD
|
October 14, 2014 |
|
DEEP CHAND Vs. DHARAMVIR
|
July 9, 2014 |
|
DEEP HARDWARE STORE Vs. JENSON AND NICHOLSON INDIA LIMITED
|
May 21, 2014 |
|
DEEP NARAIN Vs. STATE OF HARYANA
|
February 7, 2014 |
|
DEEPAK Vs. STATE OF HARYANA
|
April 3, 2014 |
|
DEEPAK Vs. STATE OF HARYANA AND OTHERS
|
November 25, 2014 |
|
DEEPAK Vs. STATE OF HARYANA
|
June 3, 2014 |
|
DEEPAK AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 29, 2014 |
|
DEEPAK BUILDERS Vs. UNION OF INDIA
|
April 1, 2014 |
|
DEEPAK GARG Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
DEEPAK KUMAR Vs. STATE OF HARYANA
|
January 30, 2014 |
|
DEEPAK KUMAR Vs. UNION OF INDIA
|
September 12, 2014 |
|
DEEPAK KUMAR Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
DEEPAK KUMAR Vs. NEETU SINGH
|
January 15, 2014 |
|
DEEPAK PARTHI Vs. BHOMINDER KAUR PABLA
|
August 12, 2014 |
|
DEEPAK PROJECTS PVT. LTD. Vs. AVTAR SINGH
|
February 3, 2014 |
|
DEEPAK RANA Vs. STATE OF HARYANA
|
April 4, 2014 |
|
DEEPAK SHARMA Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
DEEPAK SHARMA Vs. HARDEEP KAUR
|
May 12, 2014 |
|
DEEPAK SHARMA Vs. STATE OF PUNJAB
|
December 23, 2014 |
|
DEEPAK VERMA Vs. UNION OF INDIA
|
September 10, 2014 |
|
DEEPAK YADAV Vs. STATE OF HARYANA
|
July 24, 2014 |
|
DEEPALI BASSI Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
DEEPEINDER SINGH MANN Vs. RANJIT KAUR
|
March 7, 2014 |
|
DEEPENDER Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2014 |
|
DEEPIKA ARORA Vs. RAVINDER GABA
|
April 23, 2014 |
|
DEEPIKA MADAAN Vs. STATE OF HARYANA
|
June 10, 2014 |
|
DEEPO WIFE OF SH. BIHARI SINGH Vs. MOHINDER SINGH
|
May 26, 2014 |
|
DEEWANA Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2014 |
|
DEFECTO INFOTECH PVT. LTD Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
DEHAR VANSHI MINI RICE MILLS Vs. RAJENDER KUMAR
|
July 25, 2014 |
|
DELHI DIOCESAN TRUST ASSOCIATION Vs. ASHWANI KUMAR
|
April 1, 2014 |
|
DEPUTY DIVISIONAL MANAGER (PLI) Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) AND ORS.
|
April 22, 2014 |
|
DEPUTY EXCISE & TAXATION COMMISSIONER (SALES TAX) KAITHAL Vs. PRESIDING OFFICER, LABOUR COURT
|
March 19, 2014 |
|
DEPUTY GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
January 30, 2014 |
|
DES RAJ Vs. CHETAN KAUSHIK
|
May 28, 2014 |
|
DES RAJ Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
DES RAJ Vs. CHANDIGARH ADMINISTRATION
|
May 22, 2014 |
|
DES RAJ Vs. KARTAR CHAND
|
April 2, 2014 |
|
DES RAJ Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
DES RAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 23, 2014 |
|
DES RAJ CHAWLA Vs. HARAYAN URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
December 3, 2014 |
|
DES RAJ SITARA LAL Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 2014 |
|
DESA AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
|
September 30, 2014 |
|
DESH PAL Vs. STATE OF HARYANA
|
April 21, 2014 |
|
DESH RAJ AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD
|
October 16, 2014 |
|
DESH SEWAK FOUNDRY Vs. PRESIDING OFFICER, LABOUR COURT
|
February 28, 2014 |
|
DEV INDER SINGH Vs. PARAMJIT SINGH
|
March 24, 2014 |
|
DEV KUMARI Vs. VALLABH DASS
|
February 11, 2014 |
|
DEV RAJ Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
DEV RAJ Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2014 |
|
DEV RAJ AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 6, 2014 |
|
DEV RAJ INSTITUTE OF MANAGEMENT & TECHNOLOGY SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
February 4, 2014 |
|
DEV RATURI AND OTHERS Vs. GURU NANAK DEV UNIVERSITY AND ANOTHER
|
August 25, 2014 |
|
DEV SINGH AND ANOTHER Vs. SUKHDEV KAUR AND OTHERS
|
December 11, 2014 |
|
DEVDUTT Vs. STATE OF HARYANA
|
January 10, 2014 |
|
DEVENDER Vs. STATE OF HARYANA
|
April 11, 2014 |
|
DEVENDER AND ORS. Vs. VINMAN CONSTRUCTION PVT. LTD. AND ORS.
|
July 9, 2014 |
|
DEVENDER GUPTA Vs. STATE OF HARYANA
|
February 25, 2014 |
|
DEVENDER KUMAR Vs. NAND ENGINEERING WORKS
|
January 8, 2014 |
|
DEVENDER SHARMA Vs. PAWAN SHARMA
|
March 19, 2014 |
|
DEVENDER SINGH Vs. STATE OF HARYANA
|
February 21, 2014 |
|
DEVESH PURAN Vs. UNION OF INDIA
|
June 30, 2014 |
|
DEVI DAYAL Vs. AJMERO DEVI AND ORS.
|
August 18, 2014 |
|
DEVI LAL Vs. COMMISSIONER
|
January 28, 2014 |
|
DEVI LAL Vs. THE DISTRICT & SESSIONS JUDGE, FATEHABAD AND ORS.
|
July 1, 2014 |
|
DEVI LAL Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
DEVI RAM Vs. HARYANA FINANCIAL CORPORATION AND ORS.
|
April 21, 2014 |
|
DEVI RAM PUNIA Vs. STATE OF HARYANA
|
February 24, 2014 |
|
DEVI SINGH Vs. COLLECTOR, REWARI
|
March 13, 2014 |
|
DEVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2014 |
|
DEVINDER KUMAR Vs. NACHHATTAR SINGH
|
February 6, 2014 |
|
DEVINDER KUMAR GULATI Vs. STATE OF HARYANA
|
May 22, 2014 |
|
DEVINDER SINGH Vs. KULDIP KAUR
|
February 19, 2014 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
November 25, 2014 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
DEVINDER SINGH Vs. GURDEEP SINGH
|
February 18, 2014 |
|
DEVINDER SINGH GILL Vs. HARYANA STATE ELECTRICITY BOARD
|
February 11, 2014 |
|
DEVRAJ Vs. SHISH RAM
|
May 8, 2014 |
|
DEVWART AND ANOTHER Vs. JITENDER SINGH
|
August 20, 2014 |
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DEWAN SINGH Vs. STATE OF PUNJAB
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July 9, 2014 |
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DHAN BAHADUR Vs. PRESIDING OFFICER
|
April 21, 2014 |
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DHANANDER Vs. STATE OF HARYANA
|
September 3, 2014 |
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DHANANJAY AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2014 |
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DHANI DEVI Vs. STATE OF HARYANA
|
May 26, 2014 |
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DHANI RAM Vs. KAMAL NAIN SINGH
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May 19, 2014 |
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DHANI RAM Vs. STATE OF HARYANA
|
January 9, 2014 |
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DHANNA AND OTHERS Vs. MOHAN LAL SHARMA AND OTHERS
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September 16, 2014 |
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DHANNA SINGH Vs. RAJ KUMAR
|
December 4, 2014 |
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DHANNA SINGH Vs. GURBACHAN SINGH
|
January 29, 2014 |
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DHANNU @ SHIV SINGH Vs. STATE OF HARYANA
|
April 22, 2014 |
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DHANPATI AND ANOTHER Vs. STATE OF HARYANA
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October 7, 2014 |
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DHANWANT SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
September 26, 2014 |
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DHARA CHAPRANA Vs. STATE OF HARYANA AND ANOTHER
|
June 30, 2014 |
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DHARAM KAUR Vs. STATE OF HARYANA
|
July 18, 2014 |
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DHARAM PAL Vs. PALA RAM
|
August 20, 2014 |
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DHARAM PAL Vs. SIS RAM
|
February 5, 2014 |
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DHARAM PAL Vs. STATE OF PUNJAB
|
January 10, 2014 |
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DHARAM PAL Vs. STATE OF HARYANA
|
May 15, 2014 |
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DHARAM PAL AND OTHERS Vs. BALDEV CHAND AND ANOTHER
|
December 10, 2014 |
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DHARAM PAL CONTRACTORS HOT MIX PLANT DANEWALA Vs. STATE OF PUNJAB
|
November 5, 2014 |
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DHARAM PAL DILAWARI Vs. IQBAL SINGH
|
September 10, 2014 |
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DHARAM PAL SAINI Vs. STATE OF HARYANA
|
April 21, 2014 |
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DHARAM PAL SETH & ORS Vs. STATE OF PUNJAB
|
October 7, 2014 |
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DHARAM PAUL AND COMPANY LUDHIANA Vs. STATE OF PUNJAB
|
April 2, 2014 |
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DHARAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
February 13, 2014 |
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DHARAM SINGH Vs. STATE OF HARYANA
|
July 25, 2014 |
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DHARAM SINGH Vs. U T CHANDIGARH
|
February 7, 2014 |
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DHARAM SINGH Vs. RATTAN SINGH AND ORS.
|
August 26, 2014 |
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DHARAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2014 |
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DHARAM SINGH KHALSA AND OTHERS Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
DHARAMANDER Vs. STATE OF HARYANA
|
February 12, 2014 |
|
DHARAMBIR Vs. RAM
|
March 25, 2014 |
|
DHARAMBIR Vs. DEPUTY COLLECTOR, ADAMPUR WATER SERVICES DIVISION, HISAR AND OTHERS
|
October 13, 2014 |
|
DHARAMBIR Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
November 26, 2014 |
|
DHARAMBIR Vs. M/S. GLADE PROP
|
October 1, 2014 |
|
DHARAMBIR Vs. HARIYA
|
April 28, 2014 |
|
DHARAMPAL Vs. PHOOLWATI
|
May 28, 2014 |
|
DHARAMPAL Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
March 3, 2014 |
|
DHARAMPAL Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
May 28, 2014 |
|
DHARAMPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2014 |
|
DHARAMPAL SINGH Vs. UNION OF INDIA
|
June 30, 2014 |
|
DHARAMVIR Vs. STATE OF HARYANA AND OTHERS
|
November 12, 2014 |
|
DHARAMVIR SINGH Vs. DALJIT SINGH
|
March 6, 2014 |
|
DHARAMVIR SINGH Vs. STATE OF HARYANA
|
July 23, 2014 |
|
DHARMINDER Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
May 27, 2014 |
|
DHARMINDER JAIN Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2014 |
|
DHARMINDER KUMAR Vs. TILAK RAJ SHARMA
|
May 26, 2014 |
|
DHARMINDER KUMAR Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
DHEERAJ Vs. STATE OF HARYANA
|
May 9, 2014 |
|
DHEERAJ ARORA Vs. STATE OF HARYANA
|
July 25, 2014 |
|
DHEERAJ SINGH Vs. STATE OF HARYANA
|
November 13, 2014 |
|
DHILLON OIL AND FATS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
|
October 9, 2014 |
|
DHIMAN ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 27, 2014 |
|
DHIR GLOBAL INDUSTRIES PVT. LTD Vs. GAJRAJ SINGH
|
February 10, 2014 |
|
DHIRAJ KAKKAR Vs. STATE OF HARYANA
|
May 30, 2014 |
|
DHIVYA S. Vs. STATE OF PUNJAB AND ORS.
|
November 12, 2014 |
|
DHODHA HOUSE, KOTKAPURA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
|
February 28, 2014 |
|
DHOOP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
January 16, 2014 |
|
DHUP SINGH Vs. PHERU
|
January 9, 2014 |
|
DHUP SINGH Vs. UNION OF INDIA
|
July 9, 2014 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
DIDAR SINGH Vs. PRITAM KAUR
|
February 3, 2014 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
DIL KAUR Vs. STATE OF HARYANA
|
January 15, 2014 |
|
DILA RAM Vs. JETHU RAM
|
April 1, 2014 |
|
DILAWAR SINGH Vs. AJIT KUMAR
|
February 10, 2014 |
|
DILBAG SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 23, 2014 |
|
DILBAG SINGH Vs. STATE OF HARYANA
|
July 23, 2014 |
|
DILBAG SINGH Vs. JAGBIR SINGH
|
January 30, 2014 |
|
DILBAG SINGH Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
DILBAGH SINGH Vs. DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL, TARN TARAN AND ORS.
|
November 26, 2014 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
DILBAGH SINGH Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 3, 2014 |
|
DILBAGH SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
|
August 27, 2014 |
|
DILBAGH SINGH ALIAS BAGGA Vs. STATE OF PUNJAB
|
January 20, 2014 |
|
DILBAGH SINGH AND OTHERS Vs. STATE OF HARYANA
|
August 22, 2014 |
|
DILBAGH SINGH BOORA Vs. STATE OF HARYANA
|
February 11, 2014 |
|
DILBIR SINGH Vs. BRIJ MOHAN SINGH
|
July 21, 2014 |
|
DILDAR SINGH @ NIHANG AND OTHERS Vs. STATE OF PUNJAB
|
October 13, 2014 |
|
DILPREET SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
January 13, 2014 |
|
DILPREET SINGH AND ORS. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
September 12, 2014 |
|
DILRAJ SINGH SON OF AMRIK SINGH Vs. STATE OF PUNJAB
|
October 17, 2014 |
|
DILRANJAN Vs. STATE OF HARYANA
|
May 30, 2014 |
|
DILSHER SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
DIMPLE ARORA Vs. PEPSU ROAD TRANSPORT CORPORATION
|
July 15, 2014 |
|
DINESH Vs. STATE OF HARYANA
|
July 16, 2014 |
|
DINESH Vs. STATE OF HARYANA
|
May 22, 2014 |
|
DINESH ALIAS SURAJ PAL Vs. STATE OF HARYANA
|
April 24, 2014 |
|
DINESH JAIN AND ORS. Vs. U.T. CHANDIGARH AND ORS.
|
August 4, 2014 |
|
DINESH KUMAR Vs. BALDEV RAJ AND ANOTHER
|
August 25, 2014 |
|
DINESH KUMAR Vs. CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LTD.
|
July 17, 2014 |
|
DINESH KUMAR Vs. NARESH KUMARI AND OTHERS
|
November 4, 2014 |
|
DINESH KUMAR Vs. TARA SINGH
|
January 16, 2014 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
February 17, 2014 |
|
DINESH KUMAR AND ORS. Vs. UNION TERRITORY AND ORS.
|
December 22, 2014 |
|
DINESH KUMAR PRASHAR AND ANR Vs. RAKESH PRASHAR AND ORS
|
July 4, 2014 |
|
DINESH KUMAR SHARMA Vs. S. ANURADHA
|
February 20, 2014 |
|
DINESH MAHAJAN Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
DINESH MOHAN Vs. STATE OF PUNJAB AND ANOTHER
|
December 16, 2014 |
|
DIRECTOR GENERAL DEPARTMENT OF SPORTA AND YOUTH AFFAIRS, HARYANA Vs. NARESH PAL
|
January 16, 2014 |
|
DIRECTOR, CENTRAL STATE FARM, HISAR Vs. RAMESHWAR DASS & ANOTHER
|
August 27, 2014 |
|
DIRECTOR, PRIMARY EDUCATION, HARYANA Vs. SURESH KUMAR
|
May 9, 2014 |
|
DIRECTOR-CUM-APPOINTING AUTHORITY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 31, 2014 |
|
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ANOTHER Vs. NORANG AND ANOTHER
|
September 3, 2014 |
|
DIRECTOR/DIRECTOR IN CHARGE, CENTRAL STATE FARM CORPORATION OF INDIA LIMITED AND ORS. Vs. CHANDA AND ORS.
|
August 5, 2014 |
|
DISTRICT BAR ASSOCIATION Vs. STATE OF HARYANA
|
July 18, 2014 |
|
DISTRICT FOOD AND SUPPLIES CONTROLLER, BHIWANI Vs. SANJAY
|
November 3, 2014 |
|
DISTRICT PRIMARY EDUCATION OFFICER, SONEPAT AND ANOTHER Vs. SHAMSHER SINGH AND ANOTHER
|
September 22, 2014 |
|
DISTRICT RED CROSS SOCIETY Vs. PRESIDING OFFICER
|
August 6, 2014 |
|
DISTRICT RED CROSS SOCIETY Vs. PRESIDING OFFICER
|
April 7, 2014 |
|
DISTRICT RURAL DEVELOPMENT AGENCY Vs. WASSAN SINGH
|
March 3, 2014 |
|
DISTRICT TRANSPORT OFFICER, PANIPAT Vs. RAJESH
|
February 3, 2014 |
|
DIVISIONAL FOREST OFFICE, GURDASPUR AND ORS. Vs. GIAN SINGH AND ORS.
|
January 30, 2014 |
|
DIVISIONAL FOREST OFFICER (TERRITORIAL) BHIWANI ETC Vs. BANWARI AND ANOTHER
|
September 6, 2014 |
|
DIVISIONAL FOREST OFFICER, AMBALA AND ANOTHER Vs. MAM RAJ AND ANOTHER
|
December 17, 2014 |
|
DIVISIONAL FOREST OFFICER, SEED COLLECTION DIVISION, HARYANA Vs. RESHMA DEVI
|
March 13, 2014 |
|
DIVYA P. WANGOO Vs. THE DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
November 14, 2014 |
|
DIWAKAR COTTON MILLS Vs. COMMISSIONER OF INCOME TAX, ROHTAK
|
March 3, 2014 |
|
DIWAN SINGH PURI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 15, 2014 |
|
DOABA HOTELIERS PVT LTD JULLUNDUR Vs. KRISHNA WATI AND OTHERS
|
August 6, 2014 |
|
DORAHA COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD. Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
DR. (MRS.) GARGI BHATIA Vs. BALDEV SINGH AND OTHERS
|
May 15, 2014 |
|
DR. DAYA KRISHAN MANGAL Vs. RAJIV SHAH AND ANR.
|
February 19, 2014 |
|
DR. GAURAV SHARMA MURLIDHAR AND OTHERS Vs. NATIONAL BOARD OF EDUCATION AND OTHERS
|
November 19, 2014 |
|
DR. KAMALPREET SINGH Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
DR. NALINI KAUSHAL Vs. THE ESTATE OFFICER, HUDA AND OTHERS
|
August 12, 2014 |
|
DR. RAVINDER KOHLI Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
DSM ANTI INFECTIVES INDIA LTD. Vs. STATE OF HARYANA AND ORS.
|
August 1, 2014 |
|
DSM INDIA PVT. LTD. Vs. MAANAV YASHROY
|
January 9, 2014 |
|
DUDH NATH Vs. STATE OF HARYANA AND OTHERS
|
April 21, 2014 |
|
DULI CHAND Vs. STATE OF HARYANA AND ANOTHER
|
April 24, 2014 |
|
DULI CHAND Vs. STATE OF HARYANA AND ANOTHER
|
April 3, 2014 |
|
DULLAWATI Vs. SAKIR HUSSAIN
|
May 14, 2014 |
|
DURGA DUTT Vs. STATE OF HARYANA
|
April 4, 2014 |
|
DURGA PARSHAD Vs. MANGAT RAM AND OTHERS
|
August 25, 2014 |
|
DURGA TRANSPORT AND ORS. Vs. INDERPAL SINGH AND ORS.
|
May 14, 2014 |
|
DURGESH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
DUSHYANT Vs. STATE OF HARYANA
|
August 2, 2014 |
|
DUSHYANT KUMAR Vs. STATE OF HARYANA
|
March 6, 2014 |
|
E A S I RAJPAL, NO 208 Vs. STATE OF HARYANA AND OTHERS
|
August 29, 2014 |
|
ELDECO MIDC SEZ LIMITED Vs. ELDECO INFRASTRUCTURE AND PROPERTIES LIMITED
|
August 5, 2014 |
|
ELECTROMECH ENGINEERS Vs. STATE OF HARYANA
|
October 9, 2014 |
|
EMBROCIA HATCHERIES (P) LTD. Vs. SUDESH SETHI
|
February 10, 2014 |
|
EMPLOYEES STATE INS CORPORATION, CHANDIGARH Vs. PARMINDER SINGH
|
February 7, 2014 |
|
ENGINEER-IN-CHIEF, PWD (PUBLIC HEALTH), HARYANA & ANOTHER Vs. SAHIB SINGH (NOW DECEASED) THROUGH HIS LRS & OTHERS
|
September 17, 2014 |
|
ENTREPRENEURS(CALCUTTA) PVT LTD Vs. MATADIN
|
January 17, 2014 |
|
ER. JIT SINGH MALLAH Vs. PUNJAB STATE POWER CORPORATION LTD
|
July 25, 2014 |
|
ESCORTS EMPLOYEES ANCILLARIES LTD FARIDABAD Vs. COMMISSIONER OF INCOME-TAX HARYANA, ROHTAK
|
January 10, 2014 |
|
ESHAAN MEDICOS Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
ESTATE OFFICER Vs. SATWANT KAUR
|
July 14, 2014 |
|
EX Vs. UNION OF INDIA & ANOTHER
|
July 23, 2014 |
|
EX. LT. COLONEL A.C. TEWARI Vs. UNION OF INDIA AND ORS.
|
September 29, 2014 |
|
EX. SPR SYED NIZAMUDDIN Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 23, 2014 |
|
EX.NAIK UMED SINGH Vs. UNION OF INDIA
|
May 14, 2014 |
|
EXCISE AND TAXATION COMMISSIONER Vs. MORINDA COOPERATIVE SUGAR MILLS LTD
|
January 30, 2014 |
|
EXECUTIVE ENGINEER D S DIVN, P S P C L Vs. SANJEEV KUMAR
|
April 28, 2014 |
|
EXECUTIVE ENGINEER, KARNAL Vs. RAJINDER SINGH
|
January 14, 2014 |
|
EXECUTIVE ENGINEER, LOHARU WATER SERVICES DIVISION, IRRIGATION DEPARTMENT, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ANOTHER
|
September 12, 2014 |
|
EXECUTIVE ENGINEER, PROVINCIAL DIVISION, PWD, B&R BRANCH, LUDHIANA Vs. ANIL KUMAR GUPTA
|
April 24, 2014 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING DIVISION NO 2, ROHTAK Vs. JAIBIR SINGH AND ANOTHER
|
December 5, 2014 |
|
EXECUTIVE ENGINEER, T.S. DIVISION, HVPNL, NARWANA DISTRICT JIND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
|
April 23, 2014 |
|
EXECUTIVE OFFICER, MUNICIPAL COUNCIL Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
November 13, 2014 |
|
EXECUTIVE OFFICER, NAGAR COUNCIL, NABHA, DISTRICT PATIALA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
|
February 17, 2014 |
|
EXECUTIVE OFFICER-CUM-SECRETARY, MARKET COMMITTEE, ASSANDH Vs. RAJINDER PAL
|
February 4, 2014 |
|
FACTORY MANAGER EXCEL SECURITY Vs. KRISHAN KUMAR
|
February 19, 2014 |
|
FAGGU RAM Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
March 24, 2014 |
|
FAKIR CHAND Vs. STATE OF HARYANA
|
April 25, 2014 |
|
FAKIR SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
FAKIRA AND ANOTHER Vs. MITTUL MONGIA AND OTHERS
|
August 28, 2014 |
|
FANA AND ORS Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND ORS
|
October 17, 2014 |
|
FAQIR MOHD Vs. MUNICIPAL COMMITTEE NABHA
|
April 2, 2014 |
|
FAQIR SINGH Vs. MUNICIPALITY JAGADHRI ITS ADMINISTRATOR
|
August 20, 2014 |
|
FARID KHAN Vs. STATE OF HARYANA
|
July 7, 2014 |
|
FARIDA TRADING CO Vs. RAINBOW BOARD MILLS PVT LTD
|
September 22, 2014 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. GINDORI DEVI
|
May 30, 2014 |
|
FARIDABAD METAL UDYOG P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2014 |
|
FATEH SINGH Vs. STATE OF PUNJAB AND ANTHER
|
November 14, 2014 |
|
FATTI Vs. RAJMATI
|
March 14, 2014 |
|
FAUJA RAM Vs. STATE OF PUNJAB
|
May 15, 2014 |
|
FAYAZ AHMAD Vs. U T CHANDIGARH AND ORS
|
November 14, 2014 |
|
FCI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB & ANR.
|
December 1, 2014 |
|
FESTIVAL CITY REVIVAL ASSOCIATION Vs. ARENS ENTERTAINMENT ZONE LTD. AND ORS.
|
September 6, 2014 |
|
FIAM KHAN Vs. STATE OF PUNJAB
|
May 15, 2014 |
|
FIRE BALLS SECURITIES AND ORS. Vs. COMMISSIONER WORKMEN COMPENSATION, REWARI AND ORS.
|
September 2, 2014 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
|
March 14, 2014 |
|
FOOD CORPORATION OF INDIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 17, 2014 |
|
FOOD CORPORATION OF INDIA Vs. TRUCK OPERATORS UNION, NABHA AND ORS.
|
December 24, 2014 |
|
FOOD CORPORATION OF INDIA Vs. THE MUNICIPAL COMMITTEE AND ORS.
|
October 28, 2014 |
|
FOOD CORPORATION OF INDIA AND ORS. Vs. CHANDER SHEKHAR AND ORS.
|
May 22, 2014 |
|
FRESH PROPERTY DEVELOPMENT PVT LTD Vs. STATE
|
April 22, 2014 |
|
FRIENDS AUTO INDUSTRIES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
February 24, 2014 |
|
G & S SERVICE MANTRA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ORS
|
October 14, 2014 |
|
G AND G PHARMACEUTICALS Vs. JUGAL KISHORE SHARMA
|
May 21, 2014 |
|
G C S COMPUTER TECHNOLOGY PVT LTD Vs. INDERDEEP SINGH DHILLON
|
November 19, 2014 |
|
G D B ENTERPRISES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
March 24, 2014 |
|
G S K TRADING COMPANY AND OTHERS Vs. KALU MAL SHORI MAL NATHU MAL SACHDEV RANG WALA DHARAMARTH TRUST
|
September 10, 2014 |
|
G S MAHESHWARI AND OTHERS Vs. SUKHBIR SINGH AND OTHERS
|
December 17, 2014 |
|
G S SHEKHAWAT Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2014 |
|
GABA RAM Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
GAGAN BATTA Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
GAGAN GOKLANEY Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2014 |
|
GAGAN GOKLANEY Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
GAGANDEEP Vs. STATE OF PUNJAB
|
June 17, 2014 |
|
GAGANDEEP GUPTA Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
GAGANDEEP JINDAL Vs. STATE OF PUNJAB AND ORS.
|
November 14, 2014 |
|
GAGANDEEP KAUR Vs. ASHOK KUMAR
|
March 20, 2014 |
|
GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
GAGANDEEP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
|
August 25, 2014 |
|
GAGANDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
November 25, 2014 |
|
GAGANDEEP SINGH AND ORS. Vs. PARKASH SINGH AND ORS.
|
October 7, 2014 |
|
GAINDA RAM ALIAS JONI Vs. STATE OF HARYANA
|
September 19, 2014 |
|
GAJENDER SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 7, 2014 |
|
GAJENDER SINGH Vs. JAI CHAND AND ANR
|
September 29, 2014 |
|
GAJENDER SINGH Vs. STATE OF HARYANA
|
May 27, 2014 |
|
GAJRAJ SINGH Vs. UNION OF INDIA
|
July 15, 2014 |
|
GAJRAJ SINGH AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
December 5, 2014 |
|
GAMDOOR SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
GANESH ARORA Vs. LT. COL. RAVI KUMAR SAWARN AND ANOTHER
|
May 26, 2014 |
|
GANESH METAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
August 26, 2014 |
|
GANESHA MAL NANAK CHAND Vs. CHHINDER KAUR
|
April 2, 2014 |
|
GANGA BISHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 21, 2014 |
|
GANGA DUTT & ANOTHER Vs. DALIP AND OTHERS
|
November 5, 2014 |
|
GANGA SAHAI M PATHAK Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
GANGA SARAN GAUTAM Vs. MULKRAJ KUMAR
|
December 24, 2014 |
|
GANPATI RICE MILLS Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
GARGI Vs. BALBIR SINGH
|
January 30, 2014 |
|
GARIB NAWAZ HOTELS P. LTD. Vs. UT CHANDIGARH
|
May 2, 2014 |
|
GATTA SINGH @ GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2014 |
|
GAURAV @ BILLA Vs. STATE OF PUNJAB
|
September 19, 2014 |
|
GAURAV HANDA Vs. AMRITSAR IMPROVEMENT TRUST
|
April 21, 2014 |
|
GAURAV KANSAL Vs. CBI
|
December 10, 2014 |
|
GAURAV RANA Vs. STATE OF HARYANA AND ORS.
|
May 26, 2014 |
|
GAURAV VERMA @ SUNNY Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
GAURI Vs. UNION TERRITORY OF CHANDIGARH
|
May 16, 2014 |
|
GAURI SHANKAR AGGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 27, 2014 |
|
GAUTAM CHEEMA Vs. STATE OF PUNJAB
|
November 3, 2014 |
|
GAUTAM SOOD AND ANOTHER Vs. RAMAN TREHAN AND ANOTHER
|
December 3, 2014 |
|
GAWAR CONSTRUCTION LIMITED Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
GEE ISPAT PVT LTD Vs. BABY
|
March 25, 2014 |
|
GEETA Vs. STATE OF HARYANA
|
April 4, 2014 |
|
GEETA DEVI Vs. KURUSKEHTRA UNIVERSITY, KURUKSHETRA
|
March 31, 2014 |
|
GEETA DEVI Vs. STATE OF PUNJAB
|
April 2, 2014 |
|
GEETA DEVI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
October 9, 2014 |
|
GEETA GOYAL Vs. JOINT SECRETARY (COFEPOSA) MINISTRY OF FINANCE, NEW DELHI
|
March 20, 2014 |
|
GEETA RATURI Vs. SANJIV KUMAR & ANOTHER
|
November 28, 2014 |
|
GEETA SHARMA Vs. ANIL KUMAR SHARMA
|
August 7, 2014 |
|
GEMINI DISTRIBUTORS Vs. BALWINDER KUMAR GARG
|
January 28, 2014 |
|
GENERAL MANAGER Vs. NAFA RAM
|
July 11, 2014 |
|
GENERAL MANAGER Vs. SIKANDER SINGH
|
July 10, 2014 |
|
GENERAL MANAGER Vs. RAMESH KUMAR
|
July 25, 2014 |
|
GENERAL MANAGER (MINING) DISTRICT INDUSTRIES CENTER Vs. BALBIR CHAND AND ORS.
|
September 9, 2014 |
|
GENERAL MANAGER TELECOM/BHARAT SANCHAR NIGAM LIMITED Vs. SURESH KUMAR AND ORS.
|
October 29, 2014 |
|
GENERAL MANAGER, PUNJAB ROADWAYS Vs. MAST RAM
|
April 4, 2014 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, BATALA Vs. SARUP SINGH
|
July 10, 2014 |
|
GENUINE PROMOTERS PVT. LTD. Vs. VINOD KUMAR
|
July 21, 2014 |
|
GHANSHAM DASS Vs. STATE OF HARYANA
|
December 10, 2014 |
|
GHANSHYAM LAL GOYAL AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
November 5, 2014 |
|
GHASI RAM Vs. STATE OF HARYANA
|
February 12, 2014 |
|
GIAN CHAND Vs. KULWANT RAI
|
August 18, 2014 |
|
GIAN CHAND Vs. STATE OF PUNJAB AND OTHERS
|
September 26, 2014 |
|
GIAN CHAND Vs. PREM PARKASH KAPOOR AND OTHERS
|
September 4, 2014 |
|
GIAN CHAND Vs. IQBAL HASSAN
|
May 13, 2014 |
|
GIAN KAUR Vs. STATE OF PUNJAB
|
September 8, 2014 |
|
GIAN KAUR Vs. PUNJAB
|
January 30, 2014 |
|
GIAN KAUR AND ANOTHER Vs. GENERAL PUBLIC AND ANOTHER
|
September 16, 2014 |
|
GIAN PARKASH Vs. ANIL KUMAR GOYAL
|
March 14, 2014 |
|
GIAN RICE AND GENERAL MILLS Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
September 15, 2014 |
|
GIAN SINGH Vs. JAGDEV SINGH
|
February 17, 2014 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
GIAN SINGH Vs. AVTAR SINGH AND ORS.
|
November 21, 2014 |
|
GIAN SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
May 28, 2014 |
|
GIANI RAM Vs. DHARAMBIR
|
March 5, 2014 |
|
GILCO EXPORTS LTD. Vs. UNION OF INDIA
|
December 17, 2014 |
|
GINDORI Vs. RANJIT SINGH
|
March 6, 2014 |
|
GIRDHARI LAL Vs. UNION OF INDIA
|
April 21, 2014 |
|
GIRDHARI LAL Vs. WADHU RAM
|
April 23, 2014 |
|
GIRISH CHANDRA MAHTO Vs. FCI, NEW DELHI
|
March 20, 2014 |
|
GIRISH NATH SINGH Vs. NHPC LIMITED
|
May 29, 2014 |
|
GIRRAJ Vs. STATE OF HARYANA
|
May 8, 2014 |
|
GIRRAJ PRASAD Vs. UNION OF INDIA
|
March 12, 2014 |
|
GITA DEVI Vs. NOTIFIED AREA COMMITTEE, MAHENDARGARH
|
March 22, 2014 |
|
GITANJALI GEMS LTD. Vs. AERENS GOLDSOUK INTERNATIONAL LTD.
|
July 9, 2014 |
|
GLOBE-HI-FABS Vs. STATE OF HARYANA
|
July 30, 2014 |
|
GOBIND CASTINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 7, 2014 |
|
GOBIND SINGH Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
GOBIND TRADING COMPANY Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2014 |
|
GOBINDA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 25, 2014 |
|
GOLDY & OTHERS Vs. STATE OF HARYANA
|
October 16, 2014 |
|
GOLO KAUR Vs. STATE OF PUNJAB AND ORS.
|
October 29, 2014 |
|
GOODLUCK CARBON P. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
February 18, 2014 |
|
GOPAL @ GOPAL K GUPTA Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
GOPAL CHAUDHARY Vs. STATE OF HARYANA
|
April 1, 2014 |
|
GOPAL DAL MILLS Vs. STATE OF HARYANA
|
May 26, 2014 |
|
GOPAL DASS Vs. SUBASH CHANDER
|
September 22, 2014 |
|
GOPAL KRISHAN Vs. STATE OF PUNJAB
|
September 1, 2014 |
|
GOPAL KRISHAN HOODA Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
GOPAL SINGH Vs. BAHADUR SINGH
|
March 6, 2014 |
|
GOPAL SINGH Vs. BALWINDER SINGH
|
February 26, 2014 |
|
GOPI Vs. SARWAN KUMAR
|
March 20, 2014 |
|
GOPI KRISHAN KHANNA Vs. KHADI ASHRAM
|
July 14, 2014 |
|
GOPI RAM AND ANOTHER Vs. RAMESH KUMAR AND OTHERS
|
February 6, 2014 |
|
GOPI RAM AND ORS. Vs. KALU RAM
|
September 19, 2014 |
|
GORA SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 26, 2014 |
|
GORDHAN Vs. JAIBIR SINGH
|
February 5, 2014 |
|
GOSHA SINGH ALIAS SUKHJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2014 |
|
GOURAV AND ORS. Vs. SHAKUNTLA CHAUDHARY AND ORS.
|
November 14, 2014 |
|
GOVERNMENT MEDICAL COLLEGE HOSPITAL, CHANDIGARH Vs. AUTHORITY APPOINTED UNDER MINIMUM WAGES ACT, U T CHANDIGARH AND OTHERS
|
October 10, 2014 |
|
GOVERNMENT OF PUNJAB Vs. M/S RITESH INDUSTRIES LTD.
|
March 11, 2014 |
|
GOVIND BAHADUR Vs. STATE OF UNION TERRITORY
|
May 23, 2014 |
|
GOVT PRIMARY JUBILEE SCHOOL Vs. ARMAN SINGH
|
February 10, 2014 |
|
GOYAL TIMBER STORE Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
GRAM PANCHAYAT Vs. DERA BABA ONKAR NATH PRABANDHAK COMMITTEE AND ORS.
|
December 4, 2014 |
|
GRAM PANCHAYAT Vs. THE DIRECTOR, CONSOLIDATION & HOLDINGS, PUNJAB
|
May 19, 2014 |
|
GRAM PANCHAYAT Vs. RAM SARUP
|
August 11, 2014 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
|
May 1, 2014 |
|
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.
|
October 13, 2014 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
GRAM PANCHAYAT BALANA, DISTRICT AMBALA Vs. STATE OF HARYANA
|
April 28, 2014 |
|
GRAM PANCHAYAT JAGRAL Vs. STATE OF PUNJAB AND OTHERS
|
April 2, 2014 |
|
GRAM PANCHAYAT KALAWAR Vs. STATE OF HARYANA AND ORS.
|
August 5, 2014 |
|
GRAM PANCHAYAT MANESAR Vs. STATE OF HARYANA
|
February 11, 2014 |
|
GRAM PANCHAYAT MAUJA UNINDA Vs. DALU RAM
|
March 18, 2014 |
|
GRAM PANCHAYAT NANGLA BHIKU Vs. CHHOTU RAM
|
May 20, 2014 |
|
GRAM PANCHAYAT OF VILLAGE BAJGHERA Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
|
May 7, 2014 |
|
GRAM PANCHAYAT OF VILLAGE BAKHTARI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
January 20, 2014 |
|
GRAM PANCHAYAT OF VILLAGE DAULATABAD Vs. RAM KANWAR AND ORS.
|
November 20, 2014 |
|
GRAM PANCHAYAT OF VILLAGE KOT KALAN Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
GRAM PANCHAYAT OF VILLAGE MINIAN Vs. KISHAN KAUR
|
March 10, 2014 |
|
GRAM PANCHAYAT TEEKRI KHERA Vs. SHAH AND ORS.
|
August 1, 2014 |
|
GRAM PANCHAYAT VILLAGE BHAINSWAL KALAN Vs. JAI PAL SINGH
|
July 23, 2014 |
|
GRAM PANCHAYAT VILLAGE HAVELI KHURD Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2014 |
|
GRAM PANCHAYAT VILLAGE JHAMMAT Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
GRAM PANCHAYAT VILLAGE LADHPUR Vs. STATE OF PUNJAB AND ORS.
|
October 29, 2014 |
|
GRAM PANCHAYAT VILLAGE MARULI BRAHMANA Vs. LAYALPUR SANATAN DHARAM HIGH SCHOOL BASSI DAULAT KHAN
|
September 11, 2014 |
|
GRAM PANCHAYAT VILLAGE RAJGARH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
May 22, 2014 |
|
GRAM PANCHAYAT VILLAGE ROHNO KHURD Vs. JOINT DIRECTOR
|
April 24, 2014 |
|
GRAM PANCHAYAT VILLAGE SIHANDAUD Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
GRAM PANCHAYAT, BARI KARORAN Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
GRAM PANCHAYAT, GARHI AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 10, 2014 |
|
GRAM PANCHAYAT, JAKHOLI Vs. BANWARI
|
January 9, 2014 |
|
GRAM PANCHAYAT, KALINJAR, TEHSIL NUH, DISTRICT MEWAT Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
|
May 2, 2014 |
|
GRAM PANCHAYAT, KHIZRABAD Vs. STATE OF HARYANA AND OTHERS
|
April 23, 2014 |
|
GRAM PANCHAYAT, VILLAGE BIR KALWA Vs. COMMISSIONER, AMBALA DIVISION
|
February 28, 2014 |
|
GRAM PANCHAYAT, WAZIRPUR Vs. BISHAMBER DAYAL AND ORS
|
November 5, 2014 |
|
GRAND LILLY MOTELS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL, AMRITSAR BENCH, AMRITSAR
|
January 9, 2014 |
|
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
|
May 5, 2014 |
|
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. NECTAR LIFE SCIENCES LIMITED
|
September 3, 2014 |
|
GSCO INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
|
December 3, 2014 |
|
GUDOO BAI Vs. KULWINDER KAUR
|
July 25, 2014 |
|
GUJJAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 28, 2014 |
|
GULAB DEVI SARPANCH Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY
|
February 5, 2014 |
|
GULABI DEVI Vs. LACHMAN DASS
|
January 9, 2014 |
|
GULAFSHA PARVEEN Vs. PANJAB UNIVERSITY
|
September 10, 2014 |
|
GULJAR SINGH Vs. PUNJAB GOVT THROUGH COLLECTOR, AMRITSAR
|
September 15, 2014 |
|
GULKARAN SINGH SANDHU Vs. RACHHPAL SINGH KANG
|
July 2, 2014 |
|
GULSHAN CHUG Vs. UNION OF INDIA AND OTHERS
|
September 23, 2014 |
|
GULSHAN GARG Vs. GURBAJ SINGH
|
November 21, 2014 |
|
GULSHAN KUMAR JAIN Vs. NEENA JAUHAR
|
July 7, 2014 |
|
GULSHER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2014 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
GULZARI LAL Vs. FINANCIAL COMMISSIONER
|
July 21, 2014 |
|
GUNINDER SINGH GURON Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
GUPTA AGRI CARE PVT. LTD. Vs. UNION OF INDIA
|
October 31, 2014 |
|
GUPTA RAM Vs. LUDHIANA IMPROVEMENT TRUST, LUDHIANA AND OTHERS
|
August 4, 2014 |
|
GURA SINGH Vs. HIRA SINGH AND OTHERS
|
August 5, 2014 |
|
GURBACHAN JUNEJA Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
GURBACHAN KAUR Vs. BHUPINDER SINGH
|
May 26, 2014 |
|
GURBACHAN KAUR (DECEASED) THROUGH LRS Vs. SOHAN SINGH
|
February 12, 2014 |
|
GURBACHAN PAL SINGH Vs. DEVINDER SINGH
|
March 26, 2014 |
|
GURBACHAN SINGH Vs. PARMA DASS
|
November 26, 2014 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
August 29, 2014 |
|
GURBACHAN SINGH Vs. NIRBHAI SINGH
|
February 17, 2014 |
|
GURBACHAN SINGH Vs. THE PUNJAB STATE HANDLOOM WEAVER APEX COOPERATIVE SOCIETY LIMITED AND ORS.
|
December 1, 2014 |
|
GURBAKSH SINGH SODHI @ GURBAX SINGH Vs. RANJIT SINGH
|
January 13, 2014 |
|
GURBALJIT SINGH ALIAS BALLA Vs. STATE OF PUNJAB
|
October 27, 2014 |
|
GURBANS JOGINDER SINGH Vs. MUNICIPAL COMMITTEE, ZIRA AND ORS.
|
August 6, 2014 |
|
GURBAX KAUR Vs. KANWALJIT SINGH AND ORS.
|
September 8, 2014 |
|
GURBAX SINGH Vs. JASWINDER SINGH
|
May 9, 2014 |
|
GURBAX SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 4, 2014 |
|
GURBHAJAN SINGH Vs. SURJIT SINGH
|
March 26, 2014 |
|
GURBINDER KAUR AND ORS. Vs. ESTATE OFFICER, U.T. CHANDIGARH AND ORS.
|
August 25, 2014 |
|
GURBINDER SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
October 9, 2014 |
|
GURBIR SINGH Vs. STATE OF PUNJAB
|
September 30, 2014 |
|
GURCHARAN DASS AGGARWAL Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
GURCHARAN SINGH Vs. SUKHJIT KAUR
|
November 21, 2014 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
GURCHARAN SINGH Vs. GURBACHAN KAUR
|
March 25, 2014 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2014 |
|
GURCHARAN SINGH Vs. BOOTA SINGH AND OTHERS
|
November 19, 2014 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
August 12, 2014 |
|
GURCHARAN SINGH Vs. HAZURA SINGH
|
April 1, 2014 |
|
GURCHARAN SINGH Vs. AJMER SINGH @ GORKHA AND OTHERS
|
September 2, 2014 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
GURCHET SINGH Vs. SEEMA RANI AND ANOTHER
|
July 4, 2014 |
|
GURDARSHAN SINGH @ SONU Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
GURDAS BANSAL AND ORS. Vs. BLUE SEAS SITES PVT. LTD. AND ORS.
|
August 25, 2014 |
|
GURDAS RAM Vs. JOGINDER SINGH
|
May 21, 2014 |
|
GURDEEP KAUR AND ORS. Vs. JAGJIT SINGH AND ORS.
|
July 8, 2014 |
|
GURDEEP KAUR WIFE OF BALBIR SINGH Vs. STATE OF PUNJAB
|
April 26, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
GURDEEP SINGH Vs. AMARJEET KAUR
|
October 1, 2014 |
|
GURDEEP SINGH Vs. UNION OF INDIA
|
January 9, 2014 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
February 5, 2014 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
February 28, 2014 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
July 1, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
GURDEEP SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
July 8, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2014 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
September 6, 2014 |
|
GURDEEP SINGH @ BITTI Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2014 |
|
GURDEEP SINGH AND OTHERS Vs. SHAMA
|
May 22, 2014 |
|
GURDEEP SINGH JASWAL Vs. STATE OF HARYANA
|
July 21, 2014 |
|
GURDEV Vs. STATE OF HARYANA
|
March 21, 2014 |
|
GURDEV RAM CONSTABLE Vs. KAMLESH RANI
|
May 15, 2014 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
May 20, 2014 |
|
GURDEV SINGH Vs. KULWANT KAUR
|
April 1, 2014 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
GURDEV SINGH Vs. MALA RAI KAUR
|
February 19, 2014 |
|
GURDEV SINGH Vs. JARNAIL SINGH AND OTHERS
|
September 2, 2014 |
|
GURDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2014 |
|
GURDEV SINGH Vs. GURCHARAN SINGH AND ANOTHER
|
October 10, 2014 |
|
GURDEV SINGH Vs. MUNICIPALITY BATHINDA AND ORS.
|
September 17, 2014 |
|
GURDEV SINGH Vs. HARPREET KAUR
|
January 14, 2014 |
|
GURDEV SINGH @ FAUJI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2014 |
|
GURDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 2014 |
|
GURDEV SINGH AND ORS Vs. STATE OF HARYANA AND ANR
|
September 5, 2014 |
|
GURDEV SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 13, 2014 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2014 |
|
GURDHIAN SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
|
January 27, 2014 |
|
GURDIAL KAUR Vs. GIAN KAUR AND ORS.
|
May 9, 2014 |
|
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR PANCHAYATS
|
May 29, 2014 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 8, 2014 |
|
GURDIAL SINGH Vs. RAJINDER KAUR
|
August 7, 2014 |
|
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2014 |
|
GURDIP KAUR Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
GURDIP KAUR Vs. UNION OF INDIA AND ORS.
|
October 14, 2014 |
|
GURDIP SINGH Vs. VIVEK AGGARWAL
|
July 22, 2014 |
|
GURDIP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 2014 |
|
GURDIP SINGH BATRA Vs. SATNAM KAUR
|
October 16, 2014 |
|
GURDIT SINGH Vs. TEJA SINGH
|
September 26, 2014 |
|
GURFAN ALI @ GUFRAN Vs. STATE OF HARYANA
|
September 30, 2014 |
|
GURINDER SINGH Vs. STATE OF PUNJAB & ANR
|
September 8, 2014 |
|
GURINDER SINGH Vs. GULZAR SINGH AND ANR.
|
September 16, 2014 |
|
GURINDER SINGH & CO. Vs. UNION OF INDIA
|
July 10, 2014 |
|
GURINDER SINGH AND ANOTHER Vs. ESTATE OFFICER, CHANDIGARH ADMINISTRATION AND OTHERS
|
October 13, 2014 |
|
GURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 25, 2014 |
|
GURINDER SINGH CHAHAL Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2014 |
|
GURIQBAL SINGH Vs. STATE OF PUNJAB
|
December 12, 2014 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
January 17, 2014 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
GURJANT SINGH (GRAM SEWAK) Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
GURJEET KAUR Vs. SUKHJINDER SINGH
|
February 24, 2014 |
|
GURJEET KAUR Vs. MANI SINGH AND ORS.
|
October 17, 2014 |
|
GURJEET KAUR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
GURJEET SINGH Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
GURJEET SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
November 20, 2014 |
|
GURJINDER KAUR Vs. PRITPAL SINGH
|
March 4, 2014 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
GURJINDER SINGH Vs. STATE OF HARYANA
|
May 7, 2014 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
GURJIT KAUR Vs. NAZAR SINGH
|
February 4, 2014 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
GURJIT SINGH Vs. MUKHTIAR SINGH
|
March 28, 2014 |
|
GURJIT SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
November 11, 2014 |
|
GURJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 10, 2014 |
|
GURJIT SINGH DHABA & ANR Vs. STATE OF PUNJAB & ANR
|
November 20, 2014 |
|
GURJODH SINGH Vs. UNION OF INDIA
|
May 13, 2014 |
|
GURLABH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2014 |
|
GURMAIL KAUR Vs. SANTOKH SINGH
|
July 23, 2014 |
|
GURMAIL RAM Vs. MOHINDER SINGH AND ANOTHER
|
October 13, 2014 |
|
GURMAIL SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
November 25, 2014 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
GURMAIL SINGH Vs. RAJINDER KAUR
|
May 20, 2014 |
|
GURMAIL SINGH Vs. DARSHAN SINGH
|
January 14, 2014 |
|
GURMAIL SINGH Vs. RAJINDER KUMAR AND ANOTHER
|
March 12, 2014 |
|
GURMAIL SINGH Vs. RAJBIR SINGH
|
March 26, 2014 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
GURMAIL SINGH Vs. AJMER SINGH
|
July 21, 2014 |
|
GURMAIL SINGH Vs. CHARANJIT KAUR
|
July 21, 2014 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
GURMAIL SINGH Vs. BALJIT KAUR
|
January 28, 2014 |
|
GURMAIL SINGH Vs. JAGJIT SINGH
|
January 30, 2014 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
GURMAIL SINGH @ GURVAIL SINGH Vs. STATE OF PUNJAB
|
March 28, 2014 |
|
GURMAIL SINGH AND ANOTHER Vs. SUMAN SHARMA AND OTHERS
|
August 19, 2014 |
|
GURMAM KAUR AND ORS. Vs. KULWANT SINGH
|
October 28, 2014 |
|
GURMEET Vs. STATE OF HARYANA
|
February 25, 2014 |
|
GURMEET KAUR Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYATS, PUNJAB
|
April 1, 2014 |
|
GURMEET KAUR @ GOLLO Vs. STATE OF PUNJAB
|
December 22, 2014 |
|
GURMEET SANGHA Vs. UNION OF INDIA
|
February 12, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 11, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 27, 2014 |
|
GURMEET SINGH Vs. S.M. COLD WAREHOUSE PVT. LTD. AND ORS.
|
July 7, 2014 |
|
GURMEET SINGH Vs. NATIONAL INSURANCE COMPANY
|
April 2, 2014 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 3, 2014 |
|
GURMEET SINGH AND ORS. Vs. GURU RAVIDAS AYURVED UNIVERSITY, HOSHIARPUR AND ORS.
|
November 12, 2014 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 2014 |
|
GURMEJ KAUR Vs. STATE OF PUNJAB
|
March 18, 2014 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
GURMEJ SINGH Vs. STATE OF HARYANA
|
September 18, 2014 |
|
GURMEJ SINGH Vs. GURU NANAK DEV UNIVERSITY
|
July 15, 2014 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
GURMEL SINGH Vs. BIMLA DEVI
|
January 23, 2014 |
|
GURMINDER SINGH Vs. JAGJIT SINGH
|
January 16, 2014 |
|
GURMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 29, 2014 |
|
GURMIT KAUR AND ORS Vs. HARBANS KAUR
|
October 9, 2014 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
January 29, 2014 |
|
GURMIT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
May 27, 2014 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
GURMIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 24, 2014 |
|
GURMIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 9, 2014 |
|
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 15, 2014 |
|
GURMOHINDER PAL SINGH Vs. KAMAL MOHINI
|
November 3, 2014 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
GURMUKH SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2014 |
|
GURMUKH SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 17, 2014 |
|
GURMUKH SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 4, 2014 |
|
GURNAIB SINGH AND OTHERS Vs. JAGGI MINERAL SUPPLY AND OTHERS
|
July 31, 2014 |
|
GURNAM KAUR AND OTHERS Vs. INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
July 1, 2014 |
|
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2014 |
|
GURNAM SINGH Vs. AMRITPAL SINGH AND OTHERS
|
November 11, 2014 |
|
GURNAM SINGH Vs. JARNAIL SINGH AND OTHERS
|
November 12, 2014 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
GURNAM SINGH AMARJIT SINGH Vs. BACHAN SINGH
|
May 9, 2014 |
|
GURNAM SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 17, 2014 |
|
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
GURNAM SINGH GILL Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
GURNEK SINGH BRAR Vs. STATE OF PUNJAB
|
October 9, 2014 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
GURPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 7, 2014 |
|
GURPAL SINGH AND GURDEV SINGH Vs. STATE OF PUNJAB
|
August 6, 2014 |
|
GURPARTAP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 2014 |
|
GURPARTAP SINGH Vs. PRESIDING OFFICER AND ORS.
|
September 30, 2014 |
|
GURPREET GROVER Vs. STATE OF PUNJAB AND ANOTHER
|
July 1, 2014 |
|
GURPREET KAUR Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
GURPREET KAUR Vs. VIPINDEEP SINGH
|
September 30, 2014 |
|
GURPREET KAUR Vs. KULWINDER SINGH
|
July 15, 2014 |
|
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 1, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB & ORS
|
October 1, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 10, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
GURPREET SINGH @ GOPI Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
GURPREET SINGH @ GOPI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 14, 2014 |
|
GURPREET SINGH @ GOPI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 11, 2014 |
|
GURPREET SINGH @ LALLI Vs. STATE OF PUNJAB AND ANOTHER
|
December 16, 2014 |
|
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
GURPREET SINGH AND CO Vs. GURDIP SINGH
|
March 12, 2014 |
|
GURPREET SINGH AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
|
May 14, 2014 |
|
GURPREET SINGH RANGRU Vs. PUNJAB SCHOOL EDUCATION BOARD
|
July 23, 2014 |
|
GURPREET SINGH SEKHON Vs. STATE OF PUNJAB
|
November 19, 2014 |
|
GURPRIT SINGH ALIAS PITA Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
GURSEWAK SINGH Vs. MANPREET KAUR
|
May 15, 2014 |
|
GURSEWAK SINGH Vs. LABOUR COURT AND ORS.
|
July 18, 2014 |
|
GURSEWAK SINGH Vs. SANDIP SINGH AND ORS.
|
December 23, 2014 |
|
GURSEWAK SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
November 11, 2014 |
|
GURSHARAN KAUR Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
GURSHARAN KAUR AND ANOTHER Vs. GURMIT KAUR
|
September 1, 2014 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 13, 2014 |
|
GURSHARAN SINGH GILL Vs. AMANVIR KAUR
|
August 11, 2014 |
|
GURSHARANJIT KAUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 1, 2014 |
|
GURSIMRANJEET SINGH TIWANA & ORS Vs. STATE OF PUNJAB & ANR
|
October 7, 2014 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
GURTEJ SINGH @ TEJI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2014 |
|
GURTINDER SINGH AND ORS. Vs. STATE OF PUNJAB ORS.
|
December 10, 2014 |
|
GURU AMARJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 8, 2014 |
|
GURU HAR RAI SAHIB COLLEGE FOR WOMEN, CHABBEWAL, DISTRICT HOSHIARPUR Vs. PARMINDER KAUR AND ANOTHER
|
July 2, 2014 |
|
GURU NANAK AYURVEDIC MEDICAL COLLEGE & HOSPITAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
August 11, 2014 |
|
GURU NANAK COLLEGE, MOGA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND ANOTHER
|
August 27, 2014 |
|
GURU NANAK DEV UNIVERSITY Vs. PRESIDING OFFICER
|
January 16, 2014 |
|
GURU NANAK DEV UNIVERSITY,AMRITSAR Vs. BALJIT SINGH SAINI
|
March 13, 2014 |
|
GURUHARSAHAI PRIMARY CO-OPERATIVE AGRICULTURE DEVELOPMENT BANK LTD Vs. KULDIP SINGH
|
March 5, 2014 |
|
GURVINDER KAUR Vs. SOHAN SINGH
|
July 21, 2014 |
|
GURVINDER KAUR Vs. GENERAL MANAGER
|
February 12, 2014 |
|
GURVINDER PAL SINGH Vs. GAJINDER KAUR
|
February 3, 2014 |
|
GURVINDER SINGH Vs. MALKIAT KAUR
|
April 28, 2014 |
|
GURVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 12, 2014 |
|
GURVINDER SINGH KHERA Vs. PUNJAB AND SIND BANK
|
August 19, 2014 |
|
GURWANT SINGH Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
GURWINDER KAUR Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
June 24, 2014 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
August 26, 2014 |
|
GURWINDER SINGH @ BABLU Vs. STATE OF PUNJAB
|
November 17, 2014 |
|
GYAN KHAN Vs. STATE OF PUNJAB
|
December 1, 2014 |
|
GYAN PARKASH Vs. BHATI DEVI
|
January 30, 2014 |
|
H S BHUTANI Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
H S SODHI Vs. HARISHAKAR LAKHOTIA, COMMERCIAL OFFICER AND ANOTHER
|
December 1, 2014 |
|
H.C. RAM CHANDER Vs. STATE OF HARYANA
|
March 27, 2014 |
|
H.L. NARANG Vs. GOINDWAL INDUSTRIAL AND INVESTMENT CORPORATION LIMITED
|
July 24, 2014 |
|
H.M. MEHRA Vs. STATE OF HARYANA
|
January 13, 2014 |
|
H.O. SAWHNEY Vs. STATE OF HARYANA
|
July 17, 2014 |
|
H.R. STEELS P. LIMITED Vs. STATE OF HARYANA
|
August 19, 2014 |
|
H.S. BAJWA Vs. PREM CHAND
|
January 30, 2014 |
|
HABITAT ESTATE PRIVATE LIMITED Vs. STATE OF HARYANA
|
April 11, 2014 |
|
HAFED, KAITHAL Vs. SAWAN TRADERS
|
February 5, 2014 |
|
HAJARI LAL Vs. STATE OF HARYANA
|
July 16, 2014 |
|
HAKAM DIN Vs. THE STATE OF PUNJAB AND ORS.
|
November 25, 2014 |
|
HAKAM SINGH Vs. FOOD CORPORATION OF INDIA AND ORS
|
December 10, 2014 |
|
HAKAM SINGH Vs. UNION OF INDIA
|
July 23, 2014 |
|
HAKAM SINGH Vs. LABOUR COMMISSIONER, PUNJAB AND ORS.
|
May 28, 2014 |
|
HAMARA REALITY PVT. LTD. Vs. RENU SHARMA
|
December 23, 2014 |
|
HAMIR SINGH Vs. RAHISH SINGH
|
January 14, 2014 |
|
HANIL ERA TEXTILE LTD. Vs. TRIDENT PACKAGING PVT. LTD.
|
October 10, 2014 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
HANS RAJ Vs. STATE OF HARYANA
|
December 24, 2014 |
|
HANS RAJ Vs. SHIV DAYAL
|
August 14, 2014 |
|
HANS RAJ Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
March 31, 2014 |
|
HANS RAJ & OTHERS Vs. STATE OF PUNJAB
|
September 30, 2014 |
|
HANS RAJ CHAUHAN Vs. STATE OF HARYANA AND ORS.
|
December 23, 2014 |
|
HANSA SINGH AND OTHERS Vs. IQBAL SINGH AND OTHERS
|
August 11, 2014 |
|
HANUMAN PARSHAD Vs. STATE OF U T CHANDIGARH
|
March 11, 2014 |
|
HANUMAN PARSHAD Vs. STATE OF HARYANA
|
May 15, 2014 |
|
HANUMAN RICE TRADERS Vs. ADDITIONAL SENIOR SUB JUDGE
|
July 3, 2014 |
|
HAPPY KUMAR Vs. STATE OF PUNJAB
|
November 4, 2014 |
|
HAPPY SINGH Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
HARBANS KAUR Vs. BANT KAUR AND OTHERS
|
December 1, 2014 |
|
HARBANS KAUR Vs. GURMEJ KAUR AND OTHERS
|
November 17, 2014 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
May 5, 2014 |
|
HARBANS KAUR Vs. HARDIP KAUR
|
July 4, 2014 |
|
HARBANS KAUR AND ANOTHER Vs. DEVINDERJIT SINGH AND OTHERS
|
May 7, 2014 |
|
HARBANS LAL Vs. SHINGARA SINGH
|
January 30, 2014 |
|
HARBANS LAL Vs. SURJIT SINGH
|
July 9, 2014 |
|
HARBANS SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT PUNJAB
|
July 28, 2014 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
HARBANS SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.T., CHANDIGARH
|
April 24, 2014 |
|
HARBANS SINGH Vs. BIRO
|
September 10, 2014 |
|
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
June 30, 2014 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 8, 2014 |
|
HARBANS SINGH Vs. PRESIDING OFFICER & OTHERS
|
December 4, 2014 |
|
HARBANS SINGH AND ORS. Vs. HARBANS SINGH AND ORS.
|
May 21, 2014 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
HARBHAJAN LAL Vs. UNION OF INDIA
|
March 20, 2014 |
|
HARBHAJAN SINGH Vs. LABOUR COURT
|
May 20, 2014 |
|
HARBHAJAN SINGH Vs. AVTAR SINGH AND ANOTHER
|
March 7, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
HARBHAJAN SINGH Vs. PAL SINGH
|
January 9, 2014 |
|
HARBHAJAN SINGH Vs. UNION OF INDIA
|
July 22, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
August 6, 2014 |
|
HARBHAJAN SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
January 15, 2014 |
|
HARBHAJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2014 |
|
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2014 |
|
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 11, 2014 |
|
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
HARBHAJAN SINGH BAJWA Vs. JASDEV SINGH
|
September 10, 2014 |
|
HARBINDERJIT SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER CO-OPERATION AND ORS.
|
September 29, 2014 |
|
HARBIR SINGH Vs. SURJIT KAUR
|
January 10, 2014 |
|
HARBIR SINGH ALIAS BANTI Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
HARBLAS SINGH @ HARBILAS SINGH Vs. MANJEET SINGH
|
May 27, 2014 |
|
HARCHAND SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2014 |
|
HARCHARAN SINGH Vs. CHARANJIT KAUR
|
May 19, 2014 |
|
HARDAM SINGH Vs. BALBIR SINGH AND OTHERS
|
November 10, 2014 |
|
HARDEEP KAUR Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
HARDEEP KAUR Vs. RAMESH KUMAR
|
February 19, 2014 |
|
HARDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2014 |
|
HARDEEP KUMAR Vs. CHANDIGARH ADMINISTRATION
|
May 6, 2014 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
HARDEEP SINGH Vs. STATE OF HARYANA
|
May 1, 2014 |
|
HARDEEP SINGH Vs. LAKHMIR SINGH
|
January 30, 2014 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
HARDEEP SINGH Vs. SUCHA SINGH AND OTHERS
|
September 9, 2014 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 25, 2014 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
September 9, 2014 |
|
HARDEV JOHAL Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
HARDEV KAUR Vs. BIBI @ IQBAL KAUR
|
February 13, 2014 |
|
HARDEV RAJ @ HARDEV LAL & ORS Vs. STATE OF PUNJAB & ORS
|
November 20, 2014 |
|
HARDEV SINGH @ SABHA Vs. STATE OF PUNJAB
|
September 30, 2014 |
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HARDEV SINGH AND ORS. Vs. THE COMMISSIONER, JALANDHAR DIVISION AND ORS.
|
July 8, 2014 |
|
HARDEV SINGH JOHAL Vs. PARAMJIT SINGH
|
April 28, 2014 |
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HARDIP SINGH Vs. STATE OF PUNJAB
|
May 12, 2014 |
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HARDWARI LAL AND ANOTHER Vs. RAMESH CHAND AND OTHERS
|
September 23, 2014 |
|
HARDYAL MAL JAGDISH MAL AND ORS. Vs. AVICHAL HANDLOOM INDUSTRIES
|
November 28, 2014 |
|
HARDYAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 13, 2014 |
|
HARENDER SINGH Vs. OM PARKASH
|
July 14, 2014 |
|
HARENDER SINGH Vs. MAHAVIR
|
July 7, 2014 |
|
HARGOBIND SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
HARGURMUKH SINGH Vs. KULWINDER SINGH
|
February 18, 2014 |
|
HARI CHAND Vs. CHATTAR SINGH
|
March 20, 2014 |
|
HARI CHAND Vs. NITU BALA
|
February 13, 2014 |
|
HARI CHAND Vs. MANISH SATIJA
|
February 5, 2014 |
|
HARI CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
|
February 20, 2014 |
|
HARI KISHAN Vs. RATI RAM
|
May 27, 2014 |
|
HARI KISHAN Vs. UNION OF INDIA
|
January 30, 2014 |
|
HARI KRISHAN SHARMA Vs. SANT TEJA SINGH AND OTHERS
|
November 3, 2014 |
|
HARI NIWAS Vs. PRESIDING OFFICER
|
February 19, 2014 |
|
HARI PAL Vs. CHANDIGARH ADMINISTRATION
|
January 29, 2014 |
|
HARI PARKASH SARPANCH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
HARI RAM Vs. TARSEM LAL PASSEY
|
August 27, 2014 |
|
HARI RAM Vs. STATE OF HARYANA
|
September 12, 2014 |
|
HARI RAM AND OTHERS Vs. AJIT SINGH AND OTHERS
|
May 29, 2014 |
|
HARI SINGH Vs. GURCHARAN SINGH
|
July 3, 2014 |
|
HARI SINGH Vs. SURJIT SINGH
|
September 22, 2014 |
|
HARI SINGH Vs. MASTAN SINGH
|
August 13, 2014 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
HARI SINGH Vs. SMT. GANGA DEVI AND ORS.
|
April 22, 2014 |
|
HARI SINGH Vs. STATE OF HARYANA
|
February 13, 2014 |
|
HARI SINGH Vs. DARSHAN SINGH
|
March 13, 2014 |
|
HARI SINGH AND ANOTHER Vs. AJAIB SINGH AND OTHERS
|
November 20, 2014 |
|
HARI SINGH AND ANOTHER Vs. GURDEV SINGH (DEAD) HIS LRS AND OTHERS
|
April 22, 2014 |
|
HARI SINGH AND ORS. Vs. GURMUKH SINGH AND ORS.
|
December 22, 2014 |
|
HARI SINGH NAGRA Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
HARI SINGH NALWA TRUST (REGD.) AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 4, 2014 |
|
HARIJAN COOPERATIVE SOCIETY Vs. FINANCIAL COMMISSIONER
|
May 5, 2014 |
|
HARINDER KAUR Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
HARINDER KUMAR Vs. DEEPIKA BANGE
|
November 27, 2014 |
|
HARINDER PAL SINGH Vs. UNION OF INDIA
|
July 23, 2014 |
|
HARINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 3, 2014 |
|
HARINDER PAL SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
HARINDER SINGH Vs. KULDEEP SINGH
|
May 28, 2014 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
HARINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2014 |
|
HARISH KUMAR PURI Vs. ANUPAMA SINGH
|
March 28, 2014 |
|
HARISH SHARMA Vs. DAMINI SHARMA
|
March 18, 2014 |
|
HARJEET GAUTAM Vs. SMT.SUNITA
|
October 10, 2014 |
|
HARJEET KAUR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
February 6, 2014 |
|
HARJEET SINGH Vs. CHANDIGARH HOUSING BOARD
|
May 7, 2014 |
|
HARJEET SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
HARJEET SINGH AND ORS. Vs. PARAMJIT SINGH AND ORS.
|
July 8, 2014 |
|
HARJINDER ALIAS BITTU Vs. STATE OF HARYANA
|
December 24, 2014 |
|
HARJINDER KAUR Vs. RAJ KUMAR
|
May 21, 2014 |
|
HARJINDER KAUR @ RANO Vs. STATE OF PUNJAB AND ORS
|
July 25, 2014 |
|
HARJINDER PAL SINGH Vs. HARVINDER SINGH
|
July 15, 2014 |
|
HARJINDER SINGH Vs. HARPAL SINGH
|
January 14, 2014 |
|
HARJINDER SINGH Vs. UNION OF INDIA
|
April 21, 2014 |
|
HARJINDER SINGH Vs. HARPREET KAUR
|
February 28, 2014 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
HARJIT KAUR Vs. JASPAL SINGH
|
July 11, 2014 |
|
HARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 22, 2014 |
|
HARJIT SINGH Vs. MUNICIPAL CORPORATION
|
July 22, 2014 |
|
HARJIT SINGH Vs. STATE OF U.T.
|
September 9, 2014 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
HARJIT SINGH Vs. THE STATE OF PUNJAB
|
July 11, 2014 |
|
HARJIT SINGH Vs. PAMIL PREET
|
November 28, 2014 |
|
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 27, 2014 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
December 11, 2014 |
|
HARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 28, 2014 |
|
HARJOT SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
|
November 17, 2014 |
|
HARKANWAL SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
HARKANWALPREET SINGH Vs. HARSHPREET KAUR
|
January 17, 2014 |
|
HARKARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 23, 2014 |
|
HARKIRAT KAUR Vs. HARVINDER SINGH
|
March 25, 2014 |
|
HARKISHAN LAL Vs. RAVINDER SINGH
|
October 10, 2014 |
|
HARMAN PREET KAUR HANSRA Vs. GURCHARAN SINGH
|
January 20, 2014 |
|
HARMANMOHAN SINGH Vs. STATE OF PUNJAB
|
August 8, 2014 |
|
HARMANPREET KAUR Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
HARMANPREET KAUR Vs. GURUNANK DEV UNIVERSITY AND ORS.
|
September 30, 2014 |
|
HARMANPREET SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 10, 2014 |
|
HARMANPREET SINGH Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
HARMEET KAUR Vs. AMRITPAL SINGH KANG
|
November 27, 2014 |
|
HARMEET SINGH Vs. STATE OF HARYANA
|
January 8, 2014 |
|
HARMEET SINGH @ HEERO Vs. STATE OF HARYANA
|
February 10, 2014 |
|
HARMESH CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 7, 2014 |
|
HARMESH KUMAR @ RAMESH KUMAR Vs. INDERJIT SINGH
|
May 19, 2014 |
|
HARMESH LAL Vs. GURMEET KAUR AND OTHERS
|
November 3, 2014 |
|
HARMESH LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 9, 2014 |
|
HARMESH SINGH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
HARMESH SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
HARMINDER KAUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT
|
April 23, 2014 |
|
HARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 7, 2014 |
|
HARMINDER SINGH Vs. NAZAM ALI
|
March 20, 2014 |
|
HARMINDER SINGH Vs. NARGIS RANI AND ORS.
|
December 12, 2014 |
|
HARMINDER SINGH Vs. NIRMAL SINGH AND ANOTHER
|
December 17, 2014 |
|
HARMINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 2014 |
|
HARMINDER SINGH SEHGAL Vs. TEJINDER PAL SINGH
|
November 26, 2014 |
|
HARNAM KAUR Vs. KANWALJEET
|
March 19, 2014 |
|
HARNAM KAURS Vs. NIRANJAN SINGH
|
January 9, 2014 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
March 10, 2014 |
|
HARNEK SINGH Vs. PRESIDING OFFICER & OTHERS
|
November 27, 2014 |
|
HARNEK SINGH Vs. BALDEV SINGH AND OTHERS
|
December 15, 2014 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
HARPAL SINGH Vs. SUCHA SINGH
|
February 12, 2014 |
|
HARPAL SINGH Vs. GRAM PANCHAYAT
|
January 10, 2014 |
|
HARPAL SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA
|
April 3, 2014 |
|
HARPAL SINGH Vs. RAJINDER KAUR AND ORS.
|
May 16, 2014 |
|
HARPAL SINGH ALIAS RANA Vs. STATE OF PUNJAB
|
November 27, 2014 |
|
HARPINDER SINGH & ORS Vs. STATE OF PUNJAB
|
November 27, 2014 |
|
HARPREET KAUR Vs. UPENDER SINGH AND OTHERS
|
September 16, 2014 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
March 24, 2014 |
|
HARPREET SINGH Vs. GOBIND SINGH
|
July 10, 2014 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
September 18, 2014 |
|
HARPREET SINGH Vs. PALO DEVI AND OTHERS
|
December 2, 2014 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
HARPREET SINGH ANAND Vs. JMD DEVELOPERS AND OTHERS
|
November 11, 2014 |
|
HARPREET SINGH AND ANOTHER Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
|
December 3, 2014 |
|
HARPREETINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2014 |
|
HARSARAN DASS SITA RAM Vs. COMMISSIONER OF C. EX., PANCHKULA
|
December 24, 2014 |
|
HARSH AHUJA Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
HARSH KUMAR Vs. U T , CHANDIGARH AND ANOTHER
|
November 27, 2014 |
|
HARSHDEEP NARANG Vs. PUNJAB UNIVERSITY
|
August 6, 2014 |
|
HARSIMRAN RAJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
HARSIMRAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2014 |
|
HARSIMRAN SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
HARSIMRAN SINGH WALIA(JUVENILE) Vs. STATE OF PUNJAB
|
April 7, 2014 |
|
HARSIMRANJIT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2014 |
|
HARTAWAL SINGH AND ORS. Vs. JOINT DIRECTOR, PANCHAYATS AND ORS.
|
October 30, 2014 |
|
HARVAIL SINGH SAINI Vs. STATE OF PUNJAB AND ORS.
|
December 3, 2014 |
|
HARVINDER KAUR AND ORS. Vs. BALJIT SINGH JEJI AND ORS.
|
September 2, 2014 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 11, 2014 |
|
HARWINDER SINGH Vs. BOHAR SINGH AND OTHERS
|
May 7, 2014 |
|
HARWINDER SINGH Vs. SURJIT SINGH
|
September 30, 2014 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
HARYANA AGRO INDUSTRIES CORPORATION LTD AND ANOTHER Vs. ROSHNI DEVI AND OTHERS
|
September 8, 2014 |
|
HARYANA AGRO-INDUSTRIES CORPORATION LTD Vs. SURENDER SINGH
|
February 20, 2014 |
|
HARYANA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY Vs. GUPTA TRADING COMPANY
|
March 19, 2014 |
|
HARYANA DISTILLERY Vs. THE STATE OF HARYANA AND ORS.
|
August 26, 2014 |
|
HARYANA POLICE HOUSING CORPORATION LIMITED Vs. MITRE SPECIALISED SERVICES PVT LTD
|
September 24, 2014 |
|
HARYANA POWER GENERATION CORPORATION LIMITED Vs. LAXMI
|
July 22, 2014 |
|
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
November 10, 2014 |
|
HARYANA STATE Vs. RAMKARAN AND ORS.
|
November 3, 2014 |
|
HARYANA STATE AGRICULTURE MARKETING BOARD Vs. DASHMESH CONSTRUCTION COMPANY
|
May 29, 2014 |
|
HARYANA STATE AGRICULTURE MARKETING BOARD (HSAMB), SIRSA Vs. VIJAY KUMAR
|
February 7, 2014 |
|
HARYANA STATE AUCTIONEERS ASSOCIATION Vs. STATE OF HARYANA
|
August 2, 2014 |
|
HARYANA STATE ELECRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT AMBALA
|
March 6, 2014 |
|
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. KRISHNA GUPTA AND OTHERS
|
September 23, 2014 |
|
HARYANA STATE KHO-KHO ASSOCIATION Vs. HARYANA STATE KHO-KHO ASSOCIATION
|
February 7, 2014 |
|
HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, AMBALA AND OTHERS
|
June 30, 2014 |
|
HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION, PANCHKULA Vs. YASH PAL AND ANOTHER
|
October 10, 2014 |
|
HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION LIMITED Vs. MADAN LAL ANEJA AND ORS.
|
October 28, 2014 |
|
HARYANA STATE RED CROSS SOCIETY, CHANDIGARH Vs. DALBIR SINGH
|
January 30, 2014 |
|
HARYANA STATE THROUGH GENERAL MANAGER, HARYANA ROADWAYS, HISAR Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR
|
April 3, 2014 |
|
HARYANA TANNERIES LTD AND ANOTHER Vs. MEWA SINGH
|
September 10, 2014 |
|
HARYANA TEXTILE CORPORATION LTD Vs. STATE OF HARYANA
|
April 9, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TARUN TEXTILE
|
August 7, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GOODYEAR INDIA LIMITED
|
May 27, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHAIRMAN, PERMANENT LOK ADALAT
|
March 10, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. M/S CORAL REALTORS PVT. LTD.
|
December 2, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. RAMJI LAL
|
September 16, 2014 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. NIRANJAN SINGH
|
October 30, 2014 |
|
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. GIAN CHAND
|
July 17, 2014 |
|
HARYANA WAREHOUSING CORPORATION, CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
|
July 7, 2014 |
|
HATI SINGH Vs. STATE OF HARYANA
|
May 8, 2014 |
|
HATISH KUMAR Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
HAV. SURINDER SINGH Vs. UNION OF INDIA
|
March 3, 2014 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
August 27, 2014 |
|
HAWA SINGH Vs. HARYANA STATE
|
May 28, 2014 |
|
HAWA SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 26, 2014 |
|
HAYAT Vs. STATE OF HARYANA
|
July 25, 2014 |
|
HAZUR SINGH Vs. CHANDER SHEKHAR
|
February 5, 2014 |
|
HAZURA SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB
|
February 6, 2014 |
|
HC RAJENDER SINGH Vs. THE STATE OF HARYANA AND ORS.
|
December 3, 2014 |
|
HDFC BANK Vs. JASMER SINGH
|
August 12, 2014 |
|
HDFC ERGO GENERAL INSURANCE CO LD Vs. SATBIR SINGH (MR) AND OTHERS
|
September 1, 2014 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RATTAN SINGH AND OTHERS
|
September 24, 2014 |
|
HEAD CONSTABLE SACHIN MALIK Vs. STATE OF HARYANA
|
May 30, 2014 |
|
HEAD CONSTABLE SAT PAUL Vs. STATE OF PUNJAB THROUGH DIRECTOR GENERAL OF POLICE
|
May 28, 2014 |
|
HEALTH BIOTECH LIMITED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2014 |
|
HEENA YADAV Vs. STATE OF HARYANA
|
August 5, 2014 |
|
HEERA Vs. STATE OF HARYANA
|
July 17, 2014 |
|
HEERA NAND Vs. STATE OF HARYANA
|
July 25, 2014 |
|
HEERA SINGH Vs. NAVRAJ SINGH
|
July 10, 2014 |
|
HEERA SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
HEM CHANDER AND ORS. Vs. COMMISSIONER, MUNICIPAL CORPORATION AND ORS.
|
September 22, 2014 |
|
HEM KUMAR Vs. STATE OF HARYANA
|
August 29, 2014 |
|
HEM RAJ AND ORS. Vs. STATE OF HARYANA
|
November 11, 2014 |
|
HEM RAJ VIJ Vs. CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD, PATI
|
May 22, 2014 |
|
HEMANT GOSWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 16, 2014 |
|
HERITAGE AUTO PVT. LTD. Vs. UNION OF INDIA
|
October 29, 2014 |
|
HERMITAGE COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2014 |
|
HET RAM CHAUHAN Vs. KAPILA KUMAR
|
July 18, 2014 |
|
HI-TECH AUTOMATION Vs. J K SHARMA
|
September 9, 2014 |
|
HIGHWAY TYRES PVT LTD , AMRITSAR Vs. UNION OF INDIA
|
May 20, 2014 |
|
HIM ENGINEERING (INDIA) PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I
|
February 28, 2014 |
|
HIMANSHU JAIN Vs. LALIT KUMAR
|
October 9, 2014 |
|
HIMMAT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 25, 2014 |
|
HIMMAT SINGH ANEJA Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
HIMMATI BAI Vs. FINANCIAL COMMISSIONER AND ORS.
|
May 14, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF HARYANA AND ORS.
|
August 27, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SANT LAL
|
April 25, 2014 |
|
HIRA LAL Vs. GRAM PANCHAYAT OF VILLAGE DUNDAHERA
|
February 18, 2014 |
|
HIRDEY RAM Vs. STATE OF HARYANA
|
May 6, 2014 |
|
HISAR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. CIVIL JUDGE, SENIOR DIVISION, HISAR
|
February 18, 2014 |
|
HISAR METAL INDUSTRIES LIMITED Vs. STATE OF HARYANA AND ORS.
|
May 29, 2014 |
|
HITESH KUMAR SAWHNEY Vs. DEVENDER KUMAR ANAND AND OTHERS
|
November 5, 2014 |
|
HONOURABLE DR. JUSTICE BHARAT BHUSHAN PARSOON Vs. STATE
|
January 8, 2014 |
|
HOSHIAR SINGH Vs. HARYANA WAREHOUSING CORPN
|
August 8, 2014 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
December 22, 2014 |
|
HOSHIAR SINGH Vs. KARAMBIR SINGH
|
May 26, 2014 |
|
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
September 9, 2014 |
|
HOSHIARPUR IMPROVEMENT TRUST Vs. GURCHARAN KAUR
|
July 16, 2014 |
|
HOSHIYAR SINGH Vs. KAVITA DEVI AND ORS.
|
December 17, 2014 |
|
HOSPITAL ADMINISTRATOR Vs. THE AUTHORITY
|
January 16, 2014 |
|
HUDA AND ORS. Vs. KAWAL BEDI EDUCATION SOCIETY
|
December 19, 2014 |
|
HUKAM CHAND Vs. RAM DIA
|
February 20, 2014 |
|
HUKAM CHAND Vs. NAFE SINGH
|
July 18, 2014 |
|
HUKAM CHAND AND ORS. Vs. GURDEEP SINGH AND ORS.
|
October 9, 2014 |
|
HUKAM CHAND GUPTA Vs. STATE OF HARYANA
|
May 26, 2014 |
|
HUKAM SINGH AND ANOTHER Vs. TARSEM LAL AND OTHERS
|
August 6, 2014 |
|
HUKAMTEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 4, 2014 |
|
HVPNL THROUGH CHIEF MANAGING DIRECTOR, PANCHKULA Vs. RAMESH CHANDER
|
February 17, 2014 |
|
I C I C I LOMBARD GENERAL INSURANCE CO LTD Vs. RAJESH AND OTHERS
|
August 11, 2014 |
|
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SANTOSH AND OTHERS
|
November 5, 2014 |
|
I.P.S. SENIOR SECONDARY SCHOOL Vs. NEW INDIA INSURANCE COMPANY LIMITED AND ORS.
|
September 3, 2014 |
|
IAA HOSPITAL PVT. LTD Vs. AUTHORIZED OFFICER
|
July 11, 2014 |
|
ICICI BANK LIMITED Vs. SANTOSH AND ORS.
|
May 6, 2014 |
|
ICICI BANK LTD. Vs. SUNIL GUPTA AND ORS.
|
November 17, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SUMIT KAPOOR
|
January 20, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. CHAMPA AND OTHERS
|
January 13, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHASHI BALA AND ORS.
|
May 29, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. HOTI RAM AND ORS.
|
September 2, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. ASHWANI KUMAR AND ORS.
|
December 8, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. ASHA
|
July 23, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. DHOLA RAM
|
July 9, 2014 |
|
IDBI TRUSTEESHIP SERVICES LTD. Vs. CHATTAR INDUSTRIES LTD. AND ORS.
|
March 11, 2014 |
|
IDEAL MARKETING Vs. NUCHEM LIMITED
|
February 7, 2014 |
|
IFB INDUSTRIES LIMITED Vs. JBM AUTO COMPONENTS LTD.
|
March 26, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. RAMESH RANI
|
January 13, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KARNAILO DEVI AND ORS.
|
May 19, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. VED PAL AND ORS.
|
July 7, 2014 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. AKBARI AND ORS.
|
September 5, 2014 |
|
IKM PUBLIC SCHOOL AND OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 14, 2014 |
|
IMANJEET SINGH ARORA Vs. STATE OF PUNJAB
|
March 18, 2014 |
|
IMDAD Vs. CHAHAT
|
February 19, 2014 |
|
IMLESH Vs. AMIT
|
February 4, 2014 |
|
IMPERIAL HOTEL AND RESTAURANT PVT LTD Vs. SH KARNAIL SINGH AND OTHERS
|
June 30, 2014 |
|
IMPROVEMENT TRUST Vs. LAND ACQUISITION TRIBUNAL
|
July 11, 2014 |
|
IMPROVEMENT TRUST Vs. SANTOSH ARORA
|
March 11, 2014 |
|
IMPROVEMENT TRUST Vs. SANTOSH ARORA
|
May 11, 2014 |
|
IMPROVEMENT TRUST, PATIALA Vs. HARVINDER SINGH
|
April 23, 2014 |
|
IMT INDUSTRIAL ASSOCIATION AND ORS. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS.
|
November 11, 2014 |
|
IN MATTER OF AMALGAMATION KOOL BREWERIES LIMITED Vs. STATE
|
March 24, 2014 |
|
IN MATTER OF TRIDENT CORPORATION LIMITED Vs. STATE
|
March 14, 2014 |
|
IN MATTER OF: COMPANIES ACT, 1956 Vs. AND IN MATTER OF : MERCURIO PALLIA LOGISTICS PRIVATE LIMITED
|
May 26, 2014 |
|
IN RE: CREMICA INDUSTRIES LIMITED Vs. STATE
|
July 4, 2014 |
|
IN RE: JATALIA GLOBAL VENTURES LIMITED Vs. STATE
|
July 25, 2014 |
|
IN RE: LUDHIANA HOLDINGS LTD. Vs. STATE
|
March 28, 2014 |
|
INCOME TAX OFFICER & ANOTHER Vs. SUDESH SHARMA
|
November 10, 2014 |
|
INDER @ INDRAWATI Vs. STATE OF HARYANA
|
March 3, 2014 |
|
INDER JIT Vs. STATE OF HARYANA
|
February 20, 2014 |
|
INDER MOHAN SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
INDER SINGH Vs. STATE OF HARYANA
|
January 15, 2014 |
|
INDER SINGH Vs. THE ADDITIONAL SECRETARY
|
July 10, 2014 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
INDER SINGH Vs. FINANCIAL COMMISSIONER AND ORS.
|
November 4, 2014 |
|
INDER SINGH Vs. IMPROVEMENT TRUST, BATALA
|
January 15, 2014 |
|
INDER SINGH AND ANR Vs. STATE OF HARYANA
|
July 25, 2014 |
|
INDER SURGICAL Vs. CITY CLINIC (P) LTD.
|
November 4, 2014 |
|
INDERJEET AGGARWAL Vs. MANOJ AERI AND ORS.
|
October 13, 2014 |
|
INDERJEET MALHOTRA Vs. STATE BANK OF PATIALA
|
July 14, 2014 |
|
INDERJEET SINGH Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
INDERJIT KAUR Vs. GURDEEP SINGH @ DEEPA
|
May 26, 2014 |
|
INDERJIT KAUR Vs. HARISH CHANDER
|
March 27, 2014 |
|
INDERJIT KAUR Vs. PUNJABI UNIVERSITY, PATIALA
|
May 14, 2014 |
|
INDERJIT KAUR Vs. GURDEV CHADHA
|
July 31, 2014 |
|
INDERJIT KAUR Vs. KRISHNA VANKHERE AND OTHERS
|
July 1, 2014 |
|
INDERJIT KAUR Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
INDERJIT KAUR AND ANOTHER Vs. BALBIR SINGH
|
April 28, 2014 |
|
INDERJIT MEHTA CONSTRUCTIONS PRIVATE LTD. Vs. UNION OF INDIA AND ORS.
|
October 17, 2014 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
INDERJIT SINGH Vs. AVINASH CHANDER
|
September 3, 2014 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
INDERJIT SINGH Vs. STATE OF HARYANA
|
February 18, 2014 |
|
INDERJIT SINGH @ SHANTTI @ CHINTTI Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
INDERJIT SINGH AND ANOTHER Vs. HARI SINGH AND OTHERS
|
January 14, 2014 |
|
INDERJIT SINGH PANNU Vs. MANMOHAN KAUR
|
January 13, 2014 |
|
INDERPREET KAUR Vs. JATINDER SINGH
|
November 21, 2014 |
|
INDERSEN Vs. STATE OF HARYANA
|
February 4, 2014 |
|
INDIABULLS HOUSING FINANCE LTD. Vs. A.R. INDUSTRIES PVT. LTD. AND ANR.
|
August 26, 2014 |
|
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. ASHOK KUMAR AND ORS.
|
November 11, 2014 |
|
INDIAN ICE FACTORY Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
|
August 27, 2014 |
|
INDIAN OIL CORPORATION LIMITED Vs. JAIMAL KUMAR
|
August 12, 2014 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
|
September 9, 2014 |
|
INDO AUTOTECH LTD Vs. STATE OF HARYANA & OTHERS
|
September 17, 2014 |
|
INDRA PREETWANI Vs. SATPAL BANDHA
|
March 6, 2014 |
|
INDRAJ Vs. SAVITA DEVI AND OTHERS
|
November 11, 2014 |
|
INDRO BAI AND OTHERS Vs. HARVINDER SINGH AND OTHERS
|
December 22, 2014 |
|
INDU VERMA Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
INDUSTRIAL CABLES LTD Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2014 |
|
INDUSTRIAL ORGANICS & PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, LUDHIANA
|
May 14, 2014 |
|
INTERNATIONAL TRACTORS LIMITED Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
IQBAL KAUR Vs. SURINDER SINGH
|
July 3, 2014 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
IQBAL SINGH Vs. JARNAIL SINGH BAJWA
|
February 19, 2014 |
|
IQBAL SINGH Vs. PRESIDING OFFICER
|
January 15, 2014 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
IQBAL SINGH (DEAD) THROUGH L.RS. Vs. LAKHWINDER KAUR AND OTHERS
|
November 29, 2014 |
|
IRFAN Vs. STATE OF HARYANA
|
May 26, 2014 |
|
ISH ANAND Vs. RAJ KUMAR
|
February 20, 2014 |
|
ISHA GARG Vs. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY
|
April 21, 2014 |
|
ISHAM SINGH Vs. TEK SINGH
|
January 8, 2014 |
|
ISHWAR CHAND Vs. UNION OF INDIA
|
May 1, 2014 |
|
ISHWAR DEVI AND ORS. Vs. GOPAL SINGH AND ORS.
|
May 14, 2014 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
January 29, 2014 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
March 12, 2014 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
May 6, 2014 |
|
ISHWAR SINGH @ KALA AND OTHERS Vs. STATE OF HARYANA
|
September 5, 2014 |
|
ISHWAR SINGH PHOGAT Vs. UNION OF INDIA
|
July 23, 2014 |
|
ISHWARI KUMARI SANGWAN Vs. RAJENDER SINGH
|
March 13, 2014 |
|
ISOLUX CORSAN INDIA ENGINEERING & CONSTRUCTION (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
|
October 7, 2014 |
|
ISPAT STRUCTURAL (P) LTD. Vs. PUNJAB STATE POWER CORP. LTD.
|
September 9, 2014 |
|
ISRIAL Vs. STATE OF HARYANA
|
July 10, 2014 |
|
ISSA Vs. STATE OF HARYANA
|
May 23, 2014 |
|
IVANPREET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
July 31, 2014 |
|
IVRCL NARNAUL BHIWANI TOLLWAYS LIMITED Vs. STATE OF HARYANA
|
February 5, 2014 |
|
J P SORTEX PVT LTD Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2014 |
|
J R M STEELS (P) LTD , SAMALKHA Vs. STATE OF HARYANA
|
March 25, 2014 |
|
J.K. CORPORATION LIMITED Vs. GURU NANAK TRADERS AND ORS.
|
September 2, 2014 |
|
J.P. ENGINEERS Vs. STATE OF HARYANA
|
January 24, 2014 |
|
J.S.SODHI Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
JABBAR SINGH Vs. FINANCIAL COMMISSIONER
|
May 19, 2014 |
|
JAFAR ALIAS BHOLA Vs. STATE OF HARYANA
|
January 9, 2014 |
|
JAFFAR IQBAL Vs. STATE OF PUNJAB
|
May 2, 2014 |
|
JAG MOHAN Vs. STATE OF HARYANA
|
May 20, 2014 |
|
JAGAN NATH Vs. THE COMMISSIONER, PATIALA DIVISION AND ORS.
|
July 2, 2014 |
|
JAGAN NATH Vs. R.C. SONI AND ANOTHER
|
January 23, 2014 |
|
JAGAN NATH Vs. AMARJIT SINGH AND OTHERS
|
November 26, 2014 |
|
JAGAN NATH Vs. PARSHOTAM DASS
|
October 16, 2014 |
|
JAGAN NATH ATTORNEY PARKASH SINGH Vs. AMARJIT SINGH AND ANOTHER
|
August 28, 2014 |
|
JAGAT DEEP KAUR Vs. STATE OF PUNJAB
|
September 16, 2014 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
November 26, 2014 |
|
JAGAT SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, FARIDABAD
|
January 14, 2014 |
|
JAGAT SINGH Vs. CHIEF ENGINEER
|
July 10, 2014 |
|
JAGBIR Vs. STATE OF HARYANA
|
May 1, 2014 |
|
JAGBIR Vs. STATE OF HARYANA
|
May 19, 2014 |
|
JAGBIR SINGH Vs. STATE OF HARYANA
|
July 9, 2014 |
|
JAGBIR SINGH AND ORS. Vs. STATE OF HARYANA
|
August 20, 2014 |
|
JAGDAMBEY CAPITALS PRIVATE LIMITED Vs. KISAN AGRO TRACTOR AND OTHERS; HARI SINGH AUTOMOBILES AND ANOTHER
|
August 7, 2014 |
|
JAGDEEP Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
JAGDEEP Vs. STATE OF HARYANA
|
July 31, 2014 |
|
JAGDEEP BHOLA @ SAGAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 12, 2014 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2014 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
JAGDEV SHARMA Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
JAGDEV SINGH Vs. HARINDER PAL SINGH
|
January 28, 2014 |
|
JAGDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
August 5, 2014 |
|
JAGDEV SINGH Vs. GANGA DEVI
|
February 10, 2014 |
|
JAGDEV SINGH ALIAS BALDEV SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
JAGDEV SINGH AND ORS. Vs. MAJOR SINGH AND ORS.
|
August 5, 2014 |
|
JAGDIP SINGH SON OF KEWAL SINGH Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
JAGDISH Vs. STATE OF HARYANA
|
September 12, 2014 |
|
JAGDISH Vs. STATE OF HARYANA
|
February 28, 2014 |
|
JAGDISH Vs. STATE OF HARYANA
|
July 9, 2014 |
|
JAGDISH @ MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
JAGDISH ALIAS JAGGI Vs. RAMESH KUMAR AND OTHERS
|
November 21, 2014 |
|
JAGDISH ALIAS SURINDER Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
JAGDISH CHAND Vs. GENERAL MANAGER
|
April 2, 2014 |
|
JAGDISH CHANDER Vs. STATE OF PUNJAB
|
March 5, 2014 |
|
JAGDISH CHANDER DAWAR Vs. HOUSING BOARD HARYANA, CHANDIGARH AND ANOTHER
|
October 29, 2014 |
|
JAGDISH GARGI Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
JAGDISH KUMAR Vs. STATE OF HARYANA
|
December 23, 2014 |
|
JAGDISH KUMAR Vs. STATE OF HARYANA
|
May 6, 2014 |
|
JAGDISH LAL Vs. STATE OF HARYANA AND OTHERS
|
December 23, 2014 |
|
JAGDISH LAL MALHOTRA Vs. STATE OF HARYANA
|
July 17, 2014 |
|
JAGDISH PARSHAD Vs. SURINDERJIT KAUR JODHKA
|
July 14, 2014 |
|
JAGDISH PARSHAD Vs. STATE OF HARYANA
|
March 10, 2014 |
|
JAGDISH RAI Vs. THE STATE OF HARYANA AND ORS.
|
October 14, 2014 |
|
JAGDISH RAJ SHARMA Vs. STATE OF HARYANA
|
March 11, 2014 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
JAGDISH SINGH Vs. JASMER SINGH
|
May 27, 2014 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
March 22, 2014 |
|
JAGE Vs. NATHU RAM
|
January 16, 2014 |
|
JAGGA SINGH Vs. HARDEEP KAUR AND ANOTHER
|
July 28, 2014 |
|
JAGGA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 9, 2014 |
|
JAGGI RAM Vs. STATE OF HARYANA
|
April 7, 2014 |
|
JAGIR RAM Vs. STATE OF PUNJAB & ANR.
|
October 9, 2014 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
JAGIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 17, 2014 |
|
JAGIR SINGH Vs. GUMRAIL SINGH
|
January 10, 2014 |
|
JAGIR SINGH Vs. BHAJAN SINGH
|
February 25, 2014 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
JAGIR SINGH ALIAS BHALLA Vs. STATE OF HARYANA
|
May 20, 2014 |
|
JAGIR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS.
|
September 3, 2014 |
|
JAGIRO Vs. BALBIR @ DALBIRA
|
May 20, 2014 |
|
JAGIRO Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
JAGJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 23, 2014 |
|
JAGJIT RAI JINDAL Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
May 21, 2014 |
|
JAGJIT SINGH Vs. AMANDEEP KAUR
|
July 11, 2014 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
JAGJIT SINGH Vs. MILKHO
|
July 10, 2014 |
|
JAGJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
JAGJIT SINGH AND ORS. Vs. MAJOR SINGH AND ORS.
|
January 23, 2014 |
|
JAGJIWAN SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
JAGMAL SINGH Vs. LACHHMI CHAND HARI CHAND
|
March 12, 2014 |
|
JAGMAL SINGH Vs. RANI
|
July 25, 2014 |
|
JAGMAL SINGH Vs. KITAB KAUR
|
July 1, 2014 |
|
JAGMAL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 28, 2014 |
|
JAGMOHAN CHAUHAN Vs. SUNDER LAL SHARMA AND OTHERS
|
July 31, 2014 |
|
JAGNINDER SINGH Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
JAGPAL Vs. SUDESH KUMAR NAYYAR AND ANOTHER
|
August 21, 2014 |
|
JAGPREET SINGH Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
JAGPREET SINGH Vs. RAJWINDER KAUR
|
August 12, 2014 |
|
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
January 28, 2014 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
JAGSEER SINGH Vs. STATE OF PUNJAB
|
June 13, 2014 |
|
JAGSEER SINGH @ JAGGA Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
JAGSIR SINGH Vs. STATE OF HARYANA
|
November 12, 2014 |
|
JAGSIR SINGH @ JAGGI Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
JAGSIR SINGH @ SEERA Vs. STATE OF PUNJAB
|
December 22, 2014 |
|
JAGSIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 2014 |
|
JAGTAR SINGH Vs. GURJIT SINGH AND OTHERS
|
November 17, 2014 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 15, 2014 |
|
JAGTAR SINGH Vs. JYOTI
|
July 1, 2014 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
JAGTAR SINGH Vs. B.B.M.B.
|
July 4, 2014 |
|
JAGTAR SINGH Vs. JASWINDER KAUR
|
March 28, 2014 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
February 26, 2014 |
|
JAGTAR SINGH @ TARA Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
JAGTAR SINGH AND OTHERS Vs. AMANDEEP KAUR AND OTHERS
|
August 20, 2014 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2014 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
January 8, 2014 |
|
JAI BHAGWAN Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
July 24, 2014 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
March 13, 2014 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
July 11, 2014 |
|
JAI BHAGWAN AND ANOTHER Vs. STATE OF HARYANA
|
September 17, 2014 |
|
JAI BHAGWAN GOYAL @ GYANA Vs. HARJEET KAUR
|
March 14, 2014 |
|
JAI BHARAT GRAM UDYOG MANDAL Vs. YASHODA AND ANOTHER
|
October 13, 2014 |
|
JAI BHARAT GUM AND CHEMICALS LIMITED Vs. STATE
|
March 28, 2014 |
|
JAI BIR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 11, 2014 |
|
JAI GOPAL Vs. MAYA RANI
|
August 22, 2014 |
|
JAI KANWAR Vs. STATE OF HARYANA
|
January 15, 2014 |
|
JAI KAUR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 23, 2014 |
|
JAI LAL KUTHIALA Vs. SWATANTAR KUMAR
|
March 4, 2014 |
|
JAI NARAIN Vs. BHIM SINGH
|
July 15, 2014 |
|
JAI NARAIN KAUSHIK Vs. STATE OF HARYANA
|
February 4, 2014 |
|
JAI NARAIN THROUGH HIS LRS Vs. PIRIA
|
February 6, 2014 |
|
JAI NARAYAN JAKHAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 25, 2014 |
|
JAI PAL Vs. STATE OF HARYANA
|
August 20, 2014 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
May 15, 2014 |
|
JAI PARKASH Vs. RITU DALAL
|
May 22, 2014 |
|
JAI PARKASH AND ANOTHER Vs. IMPROVEMENT TRUST TRIBUNAL, JAGADHRI AND ANOTHER
|
September 2, 2014 |
|
JAI PARKASH SHARMA Vs. STATE OF HARYANA
|
September 30, 2014 |
|
JAI PARKASH SHARMA Vs. SATYA PARKASH SHARMA
|
September 17, 2014 |
|
JAI RAM AND ANOTHER Vs. SURENDER AND OTHERS
|
October 31, 2014 |
|
JAI SIDH YOGI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
June 30, 2014 |
|
JAI SINGH Vs. STATE OF HARYANA
|
October 10, 2014 |
|
JAI SINGH Vs. SAMUNDER SINGH
|
March 20, 2014 |
|
JAI SINGH Vs. STATE OF HARYANA
|
May 8, 2014 |
|
JAI SINGH Vs. HARYANA STATE CO-OPERATIVE APEX BANK LIMITED AND ORS.
|
May 1, 2014 |
|
JAI SINGH Vs. CHARANJITLAL MANCHANDA AND ORS.
|
May 21, 2014 |
|
JAI SINGH AND OTHERS Vs. SHIV DEV SINGH
|
January 20, 2014 |
|
JAI SINGH WALIA Vs. UNION OF INDIA AND ORS.
|
October 29, 2014 |
|
JAIBIR @ KABARI Vs. STATE OF HARYANA
|
May 15, 2014 |
|
JAIBIR ALIAS TINU Vs. STATE OF HARYANA
|
July 15, 2014 |
|
JAIDARTH Vs. STATE OF HARYANA
|
February 11, 2014 |
|
JAIDEV SINGH Vs. FINANCIAL COMMISSIONER
|
May 29, 2014 |
|
JAILI RAM Vs. BIJENDER SHARMA AND OTHERS
|
May 30, 2014 |
|
JAIMAL KUMAR Vs. INDIAN OIL CORPORATION LTD
|
April 29, 2014 |
|
JAIMAL SINGH Vs. BAKSHISH SINGH
|
February 5, 2014 |
|
JAIN UDHAY HOSIERY PVT LTD Vs. SIDDHARATH INTERNATIONAL
|
February 11, 2014 |
|
JAINENDER GURUKUL SENIOR SECONDARY SCHOOL Vs. SURJEET KAUR AND ORS.
|
October 17, 2014 |
|
JAIPARKASH Vs. STATE OF HARYANA
|
July 10, 2014 |
|
JAISA RAM Vs. FINANCIAL COMMISSIONER
|
July 21, 2014 |
|
JALANDHAR MUNICIPAL CORPORATION, JALANDHAR Vs. PUNJAB WAKF BOARD, AMBALA CANTT.
|
January 9, 2014 |
|
JALPATI Vs. PREMO
|
February 13, 2014 |
|
JAMIL Vs. HASSAN MOHAMMAD AND ORS.
|
May 1, 2014 |
|
JANAK ARORA Vs. HUDA
|
May 5, 2014 |
|
JANAK RAJ Vs. STATE OF HARYANA
|
July 11, 2014 |
|
JANAK SINGH Vs. STATE OF HARYANA
|
March 28, 2014 |
|
JANG SINGH Vs. JAILLA SINGH
|
March 11, 2014 |
|
JANGIR KAUR Vs. MUKHTIAR SINGH AND OTHERS
|
December 23, 2014 |
|
JANGIR KAUR Vs. SUKHDEV SINGH
|
November 13, 2014 |
|
JANGIR SINGH Vs. NARANJAN SINGH AND ORS.
|
September 30, 2014 |
|
JANGSHER SINGH Vs. NARENDER SINGH
|
March 12, 2014 |
|
JANTA VIDYA MANDIR Vs. J D CHANANA
|
January 16, 2014 |
|
JARMAIL SINGH Vs. CHARAN SINGH
|
May 15, 2014 |
|
JARMAL SINGH Vs. GURTEJ SINGH
|
October 14, 2014 |
|
JARNAIL KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
|
November 19, 2014 |
|
JARNAIL SINGH Vs. NARESH KUMAR
|
December 1, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 23, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 21, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
JARNAIL SINGH Vs. DALJIT SINGH
|
March 3, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 11, 2014 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
JARNAIL SINGH AND ORS. Vs. TEJA SINGH AND ORS.
|
August 6, 2014 |
|
JARNAIL SINGH AND OTHERS Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
|
December 15, 2014 |
|
JARNAILO DEVI Vs. MANJEET SINGH
|
August 8, 2014 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
JASBIR KAUR Vs. MADHU BALA
|
March 25, 2014 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
JASBIR KAUR Vs. HARPREET KAUR KHATRA
|
May 14, 2014 |
|
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2014 |
|
JASBIR KAUR Vs. RAMESH KUMAR
|
January 30, 2014 |
|
JASBIR KAUR Vs. ASHOK KUMAR & ORS.
|
February 11, 2014 |
|
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
JASBIR KAUR GOSAL Vs. GURU NANAK KHALSA COLLEGE, DAROLI KALAN, DISTRICT JALANDHAR
|
May 20, 2014 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
August 8, 2014 |
|
JASBIR SINGH Vs. HARCHAND SINGH
|
January 29, 2014 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
JASBIR SINGH Vs. MANDIR BRAHM KUND TRUST
|
August 4, 2014 |
|
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2014 |
|
JASBIR SINGH Vs. SUKHWINDER SINGH
|
April 24, 2014 |
|
JASBIR SINGH @ SHEERA Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
JASBIR SINGH ALIAS JASSA SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
JASBIR SINGH AND ORS. Vs. MUNICIPAL COMMITTEE KHARAR
|
December 22, 2014 |
|
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 28, 2014 |
|
JASBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2014 |
|
JASBIR SINGH AND OTHERS Vs. TARLOK SINGH AND ANOTHER
|
July 1, 2014 |
|
JASBIR SINGH JOHAL S/O HARJIT SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR, AND OTHERS
|
October 13, 2014 |
|
JASDEEP SINGH Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
JASKARAN SINGH Vs. UNION OF INDIA
|
March 12, 2014 |
|
JASMAIL KAUR AND OTHERS Vs. JAGMOHAN SINGH AND OTHERS
|
November 26, 2014 |
|
JASMAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 10, 2014 |
|
JASMEET SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
JASMEET SINGH @ MONU Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
JASMER SINGH Vs. CHANAN SINGH & OTHERS
|
November 28, 2014 |
|
JASMINDER SINGH KULAR AND ORS. Vs. MANJIT SINGH AND ORS.
|
November 21, 2014 |
|
JASMINE KAUR Vs. CHANDIGARH ADMINISTRATION
|
January 13, 2014 |
|
JASPAL Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
JASPAL KAUR Vs. AMBALA BUS SYNIDICATE PRIVATE LIMITED AND OTHERS
|
July 24, 2014 |
|
JASPAL KAUR AND ORS. Vs. SUKHMINDER SINGH AND ORS.
|
January 15, 2014 |
|
JASPAL SINGH Vs. FINANCIAL COMMISSIONER
|
January 16, 2014 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
JASPAL SINGH Vs. SUKHWANT KAUR
|
March 28, 2014 |
|
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS
|
August 27, 2014 |
|
JASPAL SINGH Vs. SUKHJIT SINGH
|
January 23, 2014 |
|
JASPAL SINGH Vs. KULWANT RAI
|
August 2, 2014 |
|
JASPAL SINGH Vs. UNION OF INDIA AND ORS.
|
November 29, 2014 |
|
JASPAL SINGH Vs. JASBIR SINGH
|
May 26, 2014 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
JASPAL SINGH Vs. KULDIP KAUR
|
May 13, 2014 |
|
JASPAL SINGH @ PALI Vs. STATE OF PUNJAB
|
September 30, 2014 |
|
JASPAL SINGH KANG Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2014 |
|
JASPINDER SINGH DHAMI Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
JASPREET KAUR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
JASPREET SINGH Vs. RAMANDEEP KAUR AND ORS.
|
November 17, 2014 |
|
JASPREET SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
February 17, 2014 |
|
JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 18, 2014 |
|
JASPREET SINGH MEHTA Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
JASPREET SINGH SANDHU@ JEEVAN RAM @ JASAN Vs. STATE OF PUNJAB
|
December 18, 2014 |
|
JASSA SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
JASSA SINGH @ JASPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 13, 2014 |
|
JASVIR KAUR Vs. STATE OF PUNJAB AND ANR
|
November 14, 2014 |
|
JASVIR KAUR Vs. STATE OF PUNJAB
|
January 22, 2014 |
|
JASVIR KAUR Vs. HARJINDER SINGH
|
July 11, 2014 |
|
JASVIR KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 5, 2014 |
|
JASVIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2014 |
|
JASVIR SINGH Vs. CURO INDIA PVT LTD
|
March 19, 2014 |
|
JASVIR SINGH Vs. STATE OF HARYANA
|
May 1, 2014 |
|
JASVIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 29, 2014 |
|
JASWANT Vs. STATE OF HARYANA
|
April 1, 2014 |
|
JASWANT KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 4, 2014 |
|
JASWANT KAUR Vs. GURNAM SINGH AND ANOTHER
|
September 2, 2014 |
|
JASWANT KAUR AND OTHERS Vs. SHRIKANT PANDEY AND OTHERS
|
December 22, 2014 |
|
JASWANT RAI AND ORS. Vs. MUNICIPALITY AND ORS.
|
September 10, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
JASWANT SINGH Vs. INDUSTRIAL TRIBUNAL
|
May 2, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
JASWANT SINGH Vs. JOGINDER SINGH
|
May 19, 2014 |
|
JASWANT SINGH Vs. MOHINDER KAUR
|
January 8, 2014 |
|
JASWANT SINGH Vs. GIAN SINGH
|
May 28, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2014 |
|
JASWANT SINGH Vs. TARAN RANI
|
July 3, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2014 |
|
JASWANT SINGH Vs. MUNICIPAL COMMITTEE, PALWAL AND OTHERS
|
September 19, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
December 2, 2014 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 2, 2014 |
|
JASWANT SINGH Vs. UNION OF INDIA
|
July 2, 2014 |
|
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
|
May 20, 2014 |
|
JASWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
JASWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
JASWANT SINGH ATWAL Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
JASWANT SINGH CHEEMA Vs. AVTAR KAUR
|
September 17, 2014 |
|
JASWANTI DEVI Vs. SATISH KUMAR
|
January 30, 2014 |
|
JASWINDER Vs. BARSAR
|
December 19, 2014 |
|
JASWINDER KAUR Vs. UNION OF INDIA
|
January 30, 2014 |
|
JASWINDER KAUR Vs. UNION OF INDIA
|
July 17, 2014 |
|
JASWINDER KAUR Vs. THE PUNJAB STATE CO-OP. BANK LTD.
|
July 17, 2014 |
|
JASWINDER KAUR Vs. BINDER SINGH
|
February 10, 2014 |
|
JASWINDER KAUR Vs. NACHHATTAR SINGH
|
January 8, 2014 |
|
JASWINDER KAUR AND ORS. Vs. KARAMJIT SINGH
|
September 22, 2014 |
|
JASWINDER KAUR AND OTHERS Vs. SUKHJIT SINGH AND ANOTHER
|
November 14, 2014 |
|
JASWINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 2, 2014 |
|
JASWINDER SINGH Vs. UNION OF INDIA
|
July 16, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
JASWINDER SINGH Vs. JASVIR KAUR
|
September 30, 2014 |
|
JASWINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
|
July 11, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
JASWINDER SINGH Vs. DILBAG SINGH
|
March 26, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 17, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
October 9, 2014 |
|
JASWINDER SINGH Vs. THE PRESIDING OFFICER AND OTHERS
|
December 12, 2014 |
|
JASWINDER SINGH Vs. JAGJIWAN SINGH
|
December 19, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
JASWINDER SINGH Vs. RAJWANT KAUR AND OTHERS
|
March 10, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
JASWINDER SINGH Vs. BALWANT SINGH
|
March 20, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
December 22, 2014 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
September 25, 2014 |
|
JASWINDER SINGH Vs. UNION OF INDIA
|
April 23, 2014 |
|
JASWINDER SINGH @ CHHINDA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 15, 2014 |
|
JASWINDER SINGH ALIAS CHHOTTU Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
JASWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 31, 2014 |
|
JASWINDER SINGH AND ORS. Vs. MEWA SINGH AND ORS.
|
December 1, 2014 |
|
JASWINDER SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
December 5, 2014 |
|
JAT EDUCATION SOCIETY (REGISTERED) ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
|
January 31, 2014 |
|
JATINDER Vs. STATE OF HARYANA
|
March 6, 2014 |
|
JATINDER GAMBHIR Vs. RELIANCE CAPITAL LTD
|
March 3, 2014 |
|
JATINDER KAUR Vs. STATE OF HARYANA
|
January 30, 2014 |
|
JATINDER KUMAR Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
JATINDER KUMAR Vs. JEEWAN LATA
|
February 28, 2014 |
|
JATINDER KUMAR ALIAS JINDU Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
JATINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
JATINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 15, 2014 |
|
JATINDER MOHAN @ KUKOO PARDHAN Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
JATINDER PAL Vs. APPELLATE AUTHORITY
|
July 28, 2014 |
|
JATINDER PAL SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
JATINDER SINGH Vs. UNION OF INDIA
|
July 24, 2014 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
JATINDER SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
September 16, 2014 |
|
JATINDER SINGH @ PARDHAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2014 |
|
JATINDER SINGH AND ORS. Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
May 19, 2014 |
|
JATINDER SOOD Vs. RENU
|
September 4, 2014 |
|
JAWAHAR AND ANOTHER Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
JAWAHAR LAL Vs. BALOUR SINGH
|
May 5, 2014 |
|
JAWAHAR LAL JAIN (HUF) Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2014 |
|
JAWAHAR LAL S/O SHRI MEGH RAJ Vs. STATE OF HARYANA THROUGH SECRETARY REHABILITATION CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
|
July 30, 2014 |
|
JAWAHAR SINGH Vs. STATE OF HARYANA AND ORS.
|
December 24, 2014 |
|
JAWAHAR SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
JAWAHARI LAL Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
JAWED ALAM Vs. UNION OF INDIA AND ORS.
|
December 15, 2014 |
|
JAY SWITCHES (INDIA) PRIVATE LIMITED Vs. STATE OF HARYANA
|
May 13, 2014 |
|
JEET KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 25, 2014 |
|
JEET KAUR Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
JEET RAM Vs. BANARSI
|
February 24, 2014 |
|
JEET RAM Vs. STATE OF HARYANA
|
July 15, 2014 |
|
JEET SINGH Vs. GURSEWAK SINGH
|
August 12, 2014 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
JEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2014 |
|
JEET SINGH Vs. SURAJ KANWAR AND OTHERS
|
September 9, 2014 |
|
JEET SINGH AND ANOTHER Vs. NAND KISHORE AND OTHERS
|
December 23, 2014 |
|
JEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2014 |
|
JEEVAN SHARMA @ VICKY Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
JESICO AGRO ENGINEERING PVT. LTD. Vs. MUNICIPAL COMMITTEE, JAGADHRI
|
January 9, 2014 |
|
JHANDA SINGH Vs. DES RAJ HANS RAJ
|
July 10, 2014 |
|
JHANDA SINGH (SINCE DECEASED) HIS LRS Vs. HARNAM KAUR
|
April 3, 2014 |
|
JIA LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 2014 |
|
JIMMY SHERGILL PRODUCTIONS Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
JINDAL MENTHOL & INVESTMENTS PRIVATE LIMITED Vs. STATE
|
August 11, 2014 |
|
JINDER Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2014 |
|
JINTAK ENGINEERS PVT LTD Vs. RAM AVTAR GOYAL
|
February 12, 2014 |
|
JIT KAUR Vs. MOHINDER SINGH
|
February 11, 2014 |
|
JIT KAUR AND ANOTHER Vs. TARSEM KHAN AND ORS.
|
March 5, 2014 |
|
JIT SINGH Vs. SUKHDEV SINGH
|
January 15, 2014 |
|
JIT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
April 11, 2014 |
|
JIT SINGH @ AJIT SINGH Vs. ANGREJ SINGH AND OTHERS
|
December 2, 2014 |
|
JIT SINGH AND ANOTHER Vs. SUKHDEV SINGH
|
July 8, 2014 |
|
JIT SINGH JAIMAL AND ORS. Vs. KHULLAR ENTERPRISES AND ORS.
|
November 5, 2014 |
|
JIT SINGH SOHAL Vs. SITA DEVI NAJRAN
|
February 3, 2014 |
|
JITENDER Vs. STATE OF HARYANA
|
May 27, 2014 |
|
JITENDER JAIN Vs. STATE OF HARYANA
|
July 15, 2014 |
|
JITENDER KUMAR Vs. R.S. VIRK
|
August 4, 2014 |
|
JITENDER KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON
|
April 11, 2014 |
|
JITENDER KUMAR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
JITENDER KUMAR Vs. RAM KISHAN
|
August 21, 2014 |
|
JITENDER SINGH Vs. STATE OF HARYANA
|
April 29, 2014 |
|
JITENDER SINGH TOMAR Vs. BOARD OF GOVERNORS
|
April 7, 2014 |
|
JITENDER YADAV Vs. STATE OF HARYANA
|
March 5, 2014 |
|
JITESH KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
November 26, 2014 |
|
JITIN PAUL Vs. STATE OF HARYANA
|
January 13, 2014 |
|
JIWAN KUMAR Vs. SIMAR SAIN
|
March 10, 2014 |
|
JIWAN KUMAR Vs. GULAB SINGH
|
May 27, 2014 |
|
JIWAN KUMARI Vs. PARAMJIT KUMAR
|
October 14, 2014 |
|
JIWAN SINGH (FORESTER) Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2014 |
|
JMD BUILDING MATERIAL SUPPLIER Vs. STATE OF HARYANA
|
March 7, 2014 |
|
JOBAN PREET SINGH Vs. DARSHAN SINGH AND OTHERS
|
December 19, 2014 |
|
JOBANDEEP SINGH ALIAS SADHO AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 13, 2014 |
|
JODHA Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
JODHA SINGH @ JODHAN SINGH Vs. RAJINDER KAUR ETC
|
November 5, 2014 |
|
JOGA RAM Vs. SMT. KRESHANI DEVI AND OTHERS
|
May 28, 2014 |
|
JOGA SINGH Vs. PARDEEP KUMAR
|
July 7, 2014 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
JOGA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 11, 2014 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
JOGA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
JOGENDER Vs. KISHAN LAL
|
May 30, 2014 |
|
JOGGI RAM Vs. SEWA SINGH
|
March 19, 2014 |
|
JOGI RAM Vs. HARYANA STATE FEDERATION OF CONSUMER'S CO-OPEATIVE WHOLESALE STORES
|
May 23, 2014 |
|
JOGINDER Vs. STATE OF HARYANA
|
July 17, 2014 |
|
JOGINDER Vs. STATE OF HARYANA
|
December 2, 2014 |
|
JOGINDER KAUR Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
JOGINDER KAUR CHANNA Vs. DINESH BHATIA
|
February 5, 2014 |
|
JOGINDER PAL Vs. STATE OF HARYANA
|
May 8, 2014 |
|
JOGINDER PAL Vs. STATE OF HARYANA AND ANOTHER
|
November 14, 2014 |
|
JOGINDER SHARMA Vs. KULWANT SINGH AND OTHERS
|
September 2, 2014 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2014 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 13, 2014 |
|
JOGINDER SINGH Vs. SATWINDER SINGH
|
March 7, 2014 |
|
JOGINDER SINGH Vs. KULDIP KAUR
|
February 6, 2014 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
February 7, 2014 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
April 28, 2014 |
|
JOGINDER SINGH Vs. SUNIL KAPOOR AND ORS.
|
November 21, 2014 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 22, 2014 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
May 14, 2014 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 3, 2014 |
|
JOGINDER SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES PUNJAB
|
July 24, 2014 |
|
JOGINDER SINGH Vs. JARNAIL SINGH
|
March 18, 2014 |
|
JOGINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 17, 2014 |
|
JOGINDER SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
|
November 11, 2014 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 27, 2014 |
|
JOGINDER SINGH AND OTHERS Vs. AJAIB SINGH AND OTHERS
|
July 22, 2014 |
|
JOGINDER SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
|
October 10, 2014 |
|
JOGINDER SINGH GREWAL Vs. GURMEET SINGH GREWAL
|
June 30, 2014 |
|
JOGINDER SINGH KULAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 18, 2014 |
|
JOGINDER SINGH VIRDI AND ANR Vs. GURDEEP SINGH AND ANR
|
September 16, 2014 |
|
JOHNY @ JASPREET SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
August 2, 2014 |
|
JOINT SUB REGISTRAR Vs. DIRECTOR OF INCOME TAX
|
July 21, 2014 |
|
JOIT KUMAR JAIN Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
JORA SINGH Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
JORA SINGH S/O SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
JOSEPH K. MASIH Vs. MICROMATION PVT. LTD. COMPANY
|
August 1, 2014 |
|
JOT SINGH RANA AND ANOTHER Vs. VIKAS AND OTHERS
|
September 22, 2014 |
|
JOTINDER KAUR Vs. ADVISOR TO THE ADMINISTRATOR, UT, CHANDIGARH AND ORS.
|
December 15, 2014 |
|
JOYA @ BHARTI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2014 |
|
JP SORTEX PVT. LTD. Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
JTG ALLOYS PRIVATE LTD Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
October 16, 2014 |
|
JUDGE SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
JUG LAL Vs. RAGHBIR SINGH
|
January 28, 2014 |
|
JUG LAL Vs. JEETA RAM
|
February 13, 2014 |
|
JUGAL KISHORE Vs. AMBA THEATER, CHEEKA
|
February 25, 2014 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
September 25, 2014 |
|
JUGRAJ SINGH & AR Vs. BINDRO & ANR
|
December 18, 2014 |
|
JUGRAJ SINGH SON OF BACHAN SINGH SON OF NIKKA SINGH, RESIDENT OF VILLAGE HEERKE Vs. STATE OF PUNJAB
|
September 2, 2014 |
|
JUSTICE K.S. SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 4, 2014 |
|
JYOTI Vs. JATINDER KUMAR @ JEETU AND OTHERS
|
October 9, 2014 |
|
JYOTI BALA Vs. LOKESH KUMAR
|
December 1, 2014 |
|
JYOTSANA SHARMA Vs. DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION
|
May 26, 2014 |
|
K K AGGARWAL Vs. ADVISER TO ADMINISTRATOR, UT, CHANDIGARH AND OTHERS
|
November 26, 2014 |
|
K L KOHLI Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
K V ASSOCIATES PVT LTD AND ANOTHER Vs. NIKIT CHEM
|
April 22, 2014 |
|
K. K. JERATH Vs. UNION OF INDIA
|
February 12, 2014 |
|
K. RAMAN Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
June 20, 2014 |
|
K.B. GOEL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
May 21, 2014 |
|
K.C. GUPTA & ANOTHER Vs. RAJAT GUPTA & OTHERS
|
December 9, 2014 |
|
K.C.S. BHATTI Vs. STATE OF HARYANA
|
July 31, 2014 |
|
K.D. SHARMA Vs. STATE OF HARYANA AND ORS.
|
December 23, 2014 |
|
K.K. JAIN Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
July 28, 2014 |
|
K.K. KOHLI & BROTHERS P. LTD. Vs. UNION OF INDIA
|
December 15, 2014 |
|
K.K. SHARMA Vs. HARYANA FINANCIAL CORPORATION
|
March 14, 2014 |
|
K.K. SHEETS PVT. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LABOUR COURT-II
|
July 15, 2014 |
|
K.S. MACHINE TECHNIKS PVT. LTD. Vs. NEW INDIA CONDUITS PVT. LTD.
|
November 19, 2014 |
|
K.S. SAINI Vs. UNION OF INDIA
|
March 20, 2014 |
|
K.SIVA PARSAD Vs. CBI
|
April 4, 2014 |
|
K.V. ASSOCIATES PVT. LTD. AND ORS. Vs. NIKIT CHEM
|
April 22, 2014 |
|
KABAL SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
KABIR EDUCATIONAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 24, 2014 |
|
KABIR EDUCATIONAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 24, 2014 |
|
KABUL SINGH @ SAHIB SINGH Vs. STATE OF PUNJAB
|
December 11, 2014 |
|
KADDU SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
November 4, 2014 |
|
KAHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 24, 2014 |
|
KAILASH Vs. BEST EXPORT & IMPORT
|
February 20, 2014 |
|
KAILASH BAINSLA Vs. STATE OF HARYANA
|
June 12, 2014 |
|
KAILASH CHAND MITTAL Vs. OM PARKASH AND OTHERS
|
September 24, 2014 |
|
KAILASH CHANDER MITTAL Vs. STATE OF HARYANA
|
May 20, 2014 |
|
KAILASH CHANDER SHARMA Vs. STATE OF HARYANA AND ORS.
|
October 13, 2014 |
|
KAILASH DEVI AND ORS. Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ORS.
|
March 10, 2014 |
|
KAILO DEVI Vs. RAM SINGH
|
May 23, 2014 |
|
KAJAL Vs. STATE OF HARYANA
|
May 26, 2014 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
September 4, 2014 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
August 12, 2014 |
|
KAKU SINGH Vs. STATE OF PUNJAB
|
August 25, 2014 |
|
KALA Vs. STATE OF HARYANA
|
December 1, 2014 |
|
KALA ALIAS RESHMAN AND OTHERS Vs. STATE OF HARYANA
|
September 5, 2014 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
KALA SINGH Vs. STATE OF HARYANA
|
January 30, 2014 |
|
KALA SINGH AND OTHERS Vs. MUKESH KUMAR
|
July 30, 2014 |
|
KALAWATI Vs. PARAS RAM
|
July 16, 2014 |
|
KALI CHARAN Vs. NANAK CHAND
|
July 10, 2014 |
|
KALICHARAN Vs. TRIBUNAL
|
January 13, 2014 |
|
KALPANA DEWAN Vs. HINDUSTAN TECHNOCAST PVT LTD AND ANOTHER
|
November 11, 2014 |
|
KALU RAM Vs. AAS MOHAMMED
|
July 14, 2014 |
|
KALU RAM Vs. THE COLLECTOR
|
February 20, 2014 |
|
KALWANT SINGH BHATIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2014 |
|
KALYAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2014 |
|
KALYAN SINGH Vs. ESTATE OFFICER
|
April 3, 2014 |
|
KAMAL Vs. STATE OF HARYANA
|
January 8, 2014 |
|
KAMAL ELECTRICALS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
May 7, 2014 |
|
KAMAL KANT TIWARI Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
KAMAL KUMAR Vs. STATE OF PUNJAB
|
October 28, 2014 |
|
KAMAL KUMAR YADAV Vs. STATE OF PUNJAB AND ORS.
|
October 27, 2014 |
|
KAMAL NAIN AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
|
August 5, 2014 |
|
KAMAL NETAR MATHUR Vs. KANWALJIT KAUR
|
August 28, 2014 |
|
KAMAL PARKASH Vs. BHAJAN LAL
|
July 14, 2014 |
|
KAMAL SINGH @ KAMAL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2014 |
|
KAMALDEEP @ PAPPU Vs. STATE OF PUNJAB
|
September 17, 2014 |
|
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
KAMALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 29, 2014 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
KAMALJIT SINGH @ KAMAL @KAMBU Vs. STATE OF PUNJAB
|
August 21, 2014 |
|
KAMALJIT SINGH AND ORS. Vs. SANDEEP SINGH AND ORS.
|
September 2, 2014 |
|
KAMALPREET KAUR Vs. STATE OF PUNJAB
|
June 13, 2014 |
|
KAMDHENU ISPAT LTD. Vs. V.V.K. AGENCIES AND ANOTHER
|
September 2, 2014 |
|
KAMLA Vs. U.T. CHANDIGARH
|
July 24, 2014 |
|
KAMLA DEVI Vs. STATE OF HARYANA
|
August 4, 2014 |
|
KAMLA DEVI Vs. AGGARWAL DAAL UDYOG
|
March 13, 2014 |
|
KAMLA DEVI Vs. STATE OF HARYANA & OTHERS
|
May 26, 2014 |
|
KAMLA DEVI & OTHERS Vs. PURAN SINGH & OTHERS
|
July 25, 2014 |
|
KAMLA NEHRU COLLEGE OF EDUCATION FOR WOMEN Vs. STATE OF PUNJAB AND ORS.
|
October 10, 2014 |
|
KAMLA RANI Vs. STATE OF HARYANA
|
November 19, 2014 |
|
KAMLESH Vs. SHANTI DEVI
|
August 5, 2014 |
|
KAMLESH Vs. UMA BAJAJ
|
January 15, 2014 |
|
KAMLESH Vs. SANTOSH MOHINDROO
|
May 30, 2014 |
|
KAMLESH BHASIN Vs. FARIDABAD COMPLEX ADMINISTRATION AND ANOTHER
|
July 31, 2014 |
|
KAMLESH DAHIYA Vs. STATE OF HARYANA
|
January 30, 2014 |
|
KAMLESH KUMARI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
February 12, 2014 |
|
KAMLESH KUMARI Vs. STATE OF PUNJAB
|
February 11, 2014 |
|
KAMLESH KUMARI Vs. J.S.BISHT
|
March 10, 2014 |
|
KAMLESH RANI Vs. SUMITRA DEVI AND ORS.
|
September 16, 2014 |
|
KAMLESH RANI AND OTHERS Vs. PARDEEP KALKEETS AND OTHERS
|
February 6, 2014 |
|
KAMRA CONSTRUCTION COMPANY, KARNAL Vs. COMMISSIONER OF CENTRAL EXCISE, PANCHKULA AND ANOTHER
|
July 28, 2014 |
|
KAMRUDDEEN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR-COURT
|
September 24, 2014 |
|
KANAV KHANNA Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2014 |
|
KANCHAN Vs. STATE OF PUNJAB
|
March 19, 2014 |
|
KANCHAN Vs. RAJ KUMAR @ RAJI
|
May 7, 2014 |
|
KANCHAN RANOLIA AND ORS. Vs. VIVEK KUMAR AND ORS.
|
November 19, 2014 |
|
KANDHARI BEVERAGES, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE-II, CHANDIGARH
|
April 22, 2014 |
|
KANDLA SHIPPING SERVICES Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
|
May 14, 2014 |
|
KANG MILK AND MILK PRODUCTS AND ANOTHER Vs. UNITED BANK OF INDIA AND OTHERS
|
October 17, 2014 |
|
KANGRA STEEL PVT LTD Vs. UNION OF INDIA
|
August 19, 2014 |
|
KANHIYA LAL KHATRI Vs. STATE OF HARYANA & ANOTHER
|
May 22, 2014 |
|
KANSHI RAM Vs. FINANCIAL COMMISSIONER (APPEALS II) AND ORS.
|
December 10, 2014 |
|
KANSHI RAM Vs. GRAM PANCHAYAT, KABIR PUR INCLUDING VILLAGE AHMADPUR
|
February 3, 2014 |
|
KANSHI RAM Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2014 |
|
KANSHI RAM Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
KANSI (DEAD) Vs. IQBAL SINGH
|
December 24, 2014 |
|
KANTA Vs. AVINASH KAUR
|
April 7, 2014 |
|
KANTA DEVI Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
KANTA DEVI Vs. NATIONAL INSURANCE CO. LTD.
|
March 13, 2014 |
|
KANTA DEVI AND ORS. Vs. HARGIAN AND ORS.
|
November 27, 2014 |
|
KANTA JALOTA Vs. STATE OF PUNJAB
|
March 28, 2014 |
|
KANTA SHARMA Vs. NAIB SINGH
|
May 22, 2014 |
|
KANTI PRASHAD Vs. SUNITA RANI
|
July 28, 2014 |
|
KANWAL SINGH (DECEASED) THROUGH LRS Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
August 14, 2014 |
|
KANWALJIT KAUR Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
February 19, 2014 |
|
KANWALJIT KAUR AND ANOTHER Vs. SWARAN KAUR AND OTHERS
|
August 4, 2014 |
|
KANWALJIT SINGH Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
KANWALPREET SINGH @ KANWAL Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
KANWAR JASBIR SINGH @ JASBIR SINGH Vs. SATNAM SINGH ETC
|
December 9, 2014 |
|
KANWAR LAL AND OTHERS Vs. SHIV NARAIN AND OTHERS
|
August 4, 2014 |
|
KANWAR SINGH Vs. RAJ KUMAR
|
February 7, 2014 |
|
KAPIL AND ORS Vs. STATE OF HARYANA
|
August 28, 2014 |
|
KAPIL DEO Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
KAPIL DEV JANGRA Vs. STATE OF HARYANA & OTHERS
|
May 20, 2014 |
|
KAPIL DEV SHARMA Vs. CHANDIGARH ADMINISTRATION
|
January 30, 2014 |
|
KAPIL GULATI Vs. ATAMJIT KAUR BAJWA
|
May 6, 2014 |
|
KAPIL KUMAR Vs. MALTI DEVI
|
February 11, 2014 |
|
KAPIL PURI Vs. R S ARORA
|
December 17, 2014 |
|
KAPILA SHARDA Vs. DHANPATI DEVI AND ORS.
|
November 3, 2014 |
|
KAPISTHAL CHARITABLE SOCIETY AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 27, 2014 |
|
KAPOOR CONTRACTOR Vs. UNION OF INDIA
|
May 1, 2014 |
|
KAPOOR SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
March 12, 2014 |
|
KAPOOR SINGH Vs. STATE OF HARYANA
|
July 16, 2014 |
|
KAPUR CHAND Vs. UNION OF INDIA
|
March 12, 2014 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
July 21, 2014 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
May 22, 2014 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
KARAM SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
|
March 24, 2014 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
May 7, 2014 |
|
KARAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
October 10, 2014 |
|
KARAM SINGH @ KAMA Vs. STATE OF PUNJAB
|
December 22, 2014 |
|
KARAM SINGH AND ORS. Vs. JAGSIR SINGH AND ORS.
|
August 11, 2014 |
|
KARAM SINGH MOHINDER KANT Vs. STATE OF PUNJAB
|
March 19, 2014 |
|
KARAMBIR Vs. STATE OF HARYANA
|
January 14, 2014 |
|
KARAMBIR Vs. STATE OF HARYANA
|
March 25, 2014 |
|
KARAMBIR Vs. BALA DEVI
|
July 18, 2014 |
|
KARAMBIR Vs. BALKAR SINGH
|
May 15, 2014 |
|
KARAMBIR NAIN Vs. STATE OF HARYANA
|
July 11, 2014 |
|
KARAMJEET SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 10, 2014 |
|
KARAMJIT KAUR Vs. HARBHAJAN SINGH
|
January 9, 2014 |
|
KARAMJIT KAUR AND OTHERS Vs. BASHAMBER DASS AND OTHERS
|
May 22, 2014 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 6, 2014 |
|
KARAMJIT SINGH & ORS Vs. STATE OF PUNJAB
|
November 26, 2014 |
|
KARAMPAL SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
KARAN NISCHAL Vs. POONAM NISCHAL
|
May 23, 2014 |
|
KARAN SHARMA Vs. H.S.B. ESTATE PRIVATE LIMITED AND ORS.
|
September 30, 2014 |
|
KARAN SINGH Vs. UNION OF INDIA AND ORS.
|
July 7, 2014 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
April 9, 2014 |
|
KARAN SINGH Vs. BASANT KUMAR
|
March 25, 2014 |
|
KARAN SINGH Vs. RAGHBIR SINGH
|
June 30, 2014 |
|
KARANDEEP THAKUR Vs. U.T., CHANDIGARH
|
August 27, 2014 |
|
KARANJIT SINGH KOONER Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2014 |
|
KARMA Vs. STATE OF HARYANA
|
April 1, 2014 |
|
KARMI Vs. SITAL AND ORS.
|
November 25, 2014 |
|
KARNAIL KAUR Vs. GRAM PANCHAYAT OF VILLAGE JHANJERI
|
May 28, 2014 |
|
KARNAIL SINGH Vs. INDER SINGH (DECEASED) THROUGH LRS
|
March 13, 2014 |
|
KARNAIL SINGH Vs. RAGHBIR SINGH
|
January 8, 2014 |
|
KARNAIL SINGH Vs. LAL SINGH
|
January 10, 2014 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
August 12, 2014 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
KARNAIL SINGH Vs. NAZAR
|
September 5, 2014 |
|
KARNAIL SINGH Vs. PHUMAN SINGH
|
November 12, 2014 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
KARNAIL SINGH Vs. BABU RAM
|
May 19, 2014 |
|
KARNAIL SINGH Vs. SUPERINTENDING CANAL OFFICER AND ORS.
|
November 18, 2014 |
|
KARNAIL SINGH AND OTHERS Vs. KEWAL SINGH
|
October 1, 2014 |
|
KARNAIL SINGH SONI Vs. UNION OF INDIA
|
April 4, 2014 |
|
KARNAIL SINGH(DECEASED) THROUGH LRS Vs. THE COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR AND OTHERS
|
July 30, 2014 |
|
KARNAL IMPROVEMENT TRUST Vs. ISHWAR CHANDER
|
July 8, 2014 |
|
KARNI SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
KARTAR KAUR Vs. ROMESHWAR SINGH
|
January 9, 2014 |
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KARTAR KAUR AND ORS. Vs. T.K. CHAKRAWARTI AND ORS.
|
September 4, 2014 |
|
KARTAR KAUR AND ORS. Vs. MANOJ KUMAR AND ORS.
|
February 26, 2014 |
|
KARTAR SINGH Vs. GURDIAL SINGH
|
June 30, 2014 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
September 18, 2014 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
KARTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 19, 2014 |
|
KARTAR SINGH SAMA AND SONS Vs. RAJ RANI
|
April 28, 2014 |
|
KARUNA BHARDWAJ Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
KASHISH BABBAR Vs. STATE OF PUNJAB AND ORS.
|
October 27, 2014 |
|
KASHMIR CHAND Vs. CHAIRMAN, PERMANENT LOK ADALAT AND ORS.
|
September 15, 2014 |
|
KASHMIR KAUR Vs. THE UNION OF INDIA AND ORS.
|
July 10, 2014 |
|
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2014 |
|
KASHMIR LAL Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
August 8, 2014 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
KASHMIR SINGH Vs. APARNA ASHRAM AND OTHERS
|
January 31, 2014 |
|
KASHMIR SINGH Vs. NESTLE INDIA LTD.
|
January 22, 2014 |
|
KASHMIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
KASHMIR SINGH SIDHU Vs. SUB REGISTRAR, SUB TEHSIL SANGAT, DISTT. BATHINDA
|
January 8, 2014 |
|
KASHU RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
|
February 17, 2014 |
|
KASIM Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
KASU RAM Vs. STATE OF HARYANA
|
August 21, 2014 |
|
KATYAYANI PETROLEUM LTD. Vs. DASHMESH LPG & PETRO PRODUCTS
|
July 18, 2014 |
|
KAURI DEVI Vs. BADO DEVI
|
July 21, 2014 |
|
KAUSHALYA DEVI Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
KAUSHIK SURGICAL INDUSTRIES Vs. STATE OF HARYANA
|
January 10, 2014 |
|
KAUSHLYA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2014 |
|
KAVITA Vs. VIRENDER KUMAR
|
August 28, 2014 |
|
KAVITA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 27, 2014 |
|
KAVITA RAI Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH
|
August 6, 2014 |
|
KAVITA VERMA Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
KAVYA SETIA Vs. THE PANJAB UNIVERSITY AND ORS.
|
December 10, 2014 |
|
KAWALJEET KAUR Vs. PARAMPAL SINGH
|
April 29, 2014 |
|
KAWALJIT KAUR Vs. STATE OF PUNJAB AND ORS
|
August 13, 2014 |
|
KAWALJIT KAUR Vs. BALDEV SINGH
|
May 19, 2014 |
|
KAWALJIT SINGH Vs. KULWANT KAUR
|
December 18, 2014 |
|
KEHAR SINGH Vs. JAI SINGH
|
May 8, 2014 |
|
KEHAR SINGH Vs. COMMISSIONER, AMBALA & OTHERS
|
May 22, 2014 |
|
KEHAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 18, 2014 |
|
KEHAR SINGH PETITIONER Vs. HAKAM SINGH
|
July 11, 2014 |
|
KEHAR SINGH RATHI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 5, 2014 |
|
KEIHIN AUTOMOTIVE SYSTEMS INDIA PRIVATE LIMITED Vs. STATE
|
April 28, 2014 |
|
KELA Vs. BALWAN SINGH AND ORS
|
September 17, 2014 |
|
KELA DEVI Vs. RAJ PAL AND OTHERS
|
October 10, 2014 |
|
KENDRIYA VIDYALA SANGATHAN AND ORS. Vs. CHHABIL CHANDRA YADAV AND ORS.
|
May 30, 2014 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. KISHAN CHAND
|
July 21, 2014 |
|
KESAR SINGH Vs. BALWINDER SINGH
|
April 22, 2014 |
|
KEVIN SINGH GREWAL Vs. GURU NANAK DEV UNIVERSITY
|
July 30, 2014 |
|
KEWAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 17, 2014 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
KEWAL RAM Vs. KRISHAN KUMAR
|
February 13, 2014 |
|
KEWAL SINGH Vs. PRITPAL SINGH
|
May 9, 2014 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
October 6, 2014 |
|
KEWAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 3, 2014 |
|
KEWAL SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
|
November 13, 2014 |
|
KHAJAN SINGH Vs. STATE OF HARYANA
|
December 12, 2014 |
|
KHAJAN SINGH (EX. HEAD CONSTABLE) Vs. STATE OF HARYANA AND OTHERS
|
October 7, 2014 |
|
KHAJJAN SINGH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
KHALSA COLLEGE FOR WOMEN Vs. RAJINDER SINGH AND OTHERS
|
January 29, 2014 |
|
KHAN MOHAMMAD Vs. RAHISAN
|
December 18, 2014 |
|
KHARAITI LAL Vs. ADVISER TO THE ADMINISTRATOR AND ORS.
|
July 9, 2014 |
|
KHARAITI LAL AND OTHERS Vs. BHAG SINGH AND OTHERS
|
May 22, 2014 |
|
KHARAK SINGH MANN Vs. REGISTRAR HARYANA REGISTRATION AND REGULATION SOCIETIES AND ORS.
|
September 6, 2014 |
|
KHAZAN SINGH Vs. STATE BANK OF INDIA BRANCH, PANDORI MAHANTAN, GURDASPUR
|
November 4, 2014 |
|
KHAZANI DEVI Vs. STATE OF HARYANA
|
March 10, 2014 |
|
KHEM CHAND Vs. BHARTIA CUTTLER HAMMER AND ORS.
|
March 6, 2014 |
|
KHEM CHAND Vs. NARENDER SINGH AND OTHERS
|
September 10, 2014 |
|
KHEM CHAND Vs. DUNGAR
|
July 23, 2014 |
|
KHEM CHAND BAHADAR CHAND AHUJA Vs. SHREYANS INDUSTRIES LIMITED
|
October 10, 2014 |
|
KHEM SINGH Vs. SUMAN AND ANOTHER
|
September 16, 2014 |
|
KHILA RAM Vs. RAI SINGH AND OTHERS
|
August 21, 2014 |
|
KHURSHIDAN Vs. GENERAL PUBLIC AND ANOTHER
|
November 10, 2014 |
|
KHUSHAL KAUR Vs. CHAIRMAN PUNJAB WATER SUPPLY & SEWERAGE BOARD AND ORS.
|
August 7, 2014 |
|
KHUSHI RAM Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
KHUSHWANT KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 27, 2014 |
|
KIDAR NATH SHARMA Vs. THE FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, FINANCE DEPARTMENT
|
May 8, 2014 |
|
KIMTI SAINI Vs. MAMTA
|
March 18, 2014 |
|
KIRAN Vs. JASWINDER SINGH
|
January 8, 2014 |
|
KIRAN Vs. STATE OF HARYANA AND OTHERS
|
November 10, 2014 |
|
KIRAN @ KASHMIR KAUR Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
KIRAN BALA Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
KIRAN BEHAL Vs. VEENA KHOSLA
|
March 14, 2014 |
|
KIRAN KAUR Vs. JAGIR SINGH BAMRAH
|
November 11, 2014 |
|
KIRAN KUMAR Vs. RAMESHWAR YADAV
|
November 11, 2014 |
|
KIRAN KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 14, 2014 |
|
KIRAN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
April 11, 2014 |
|
KIRAN SINGH Vs. THE CHIEF ADMINISTRATOR AND OTHERS
|
August 7, 2014 |
|
KIRANDEEP Vs. SARAVJIT KAUR
|
December 10, 2014 |
|
KIRANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2014 |
|
KIRNA DEVI Vs. SURINDER KUMAR KANSAL
|
July 28, 2014 |
|
KIRORI (SINCE DECEASED) Vs. FARIDABAD COMPLEX ADMINISTRATION, FARIDABAD
|
January 13, 2014 |
|
KIRPAL KAUR Vs. TARLOCHAN SINGH
|
April 11, 2014 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
March 4, 2014 |
|
KIRPAL SINGH Vs. KHAZAN SINGH AND ORS.
|
November 25, 2014 |
|
KIRPAL SINGH Vs. BARJINDER KAUR
|
December 16, 2014 |
|
KIRPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2014 |
|
KIRPAL SINGH GILL Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
KIRTAN KAUR Vs. JASWINDER SINGH
|
July 14, 2014 |
|
KIRTI YADAV Vs. INDIAN OIL CORPORATION LTD & OTHERS
|
September 6, 2014 |
|
KISHAN Vs. STATE OF HARYANA
|
August 2, 2014 |
|
KISHAN Vs. UMESH
|
April 22, 2014 |
|
KISHAN CHAND Vs. MOHINDER SINGH
|
January 15, 2014 |
|
KISHAN KAUR Vs. UNION OF INDIA AND ORS.
|
October 28, 2014 |
|
KISHAN LAL Vs. MUNSHI LAL AND AND OTHERS
|
September 22, 2014 |
|
KISHNA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 16, 2014 |
|
KISHO RANI Vs. GURDEEP SINGH
|
July 23, 2014 |
|
KISMAT Vs. STATE OF HARYANA
|
April 1, 2014 |
|
KITABO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
December 4, 2014 |
|
KOOL BREWERIES LIMITED Vs. CARLSBERG INDIA PRIVATE LIMITED
|
March 24, 2014 |
|
KOT KAPURA BUS SERVICE PVT. LTD. Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
September 26, 2014 |
|
KRBL LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
November 28, 2014 |
|
KRISHAN Vs. STATE OF HARYANA
|
July 24, 2014 |
|
KRISHAN Vs. DHARAMPAL
|
April 24, 2014 |
|
KRISHAN Vs. RAM BILAS
|
February 11, 2014 |
|
KRISHAN Vs. STATE OF HARYANA
|
September 10, 2014 |
|
KRISHAN Vs. STATE OF HARYANA
|
September 17, 2014 |
|
KRISHAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 3, 2014 |
|
KRISHAN CHAND GANESH DASS VINAY KUMAR AND COMPANY Vs. UNION TERRITORY, CHANDIGARH
|
May 16, 2014 |
|
KRISHAN DASS Vs. UNION OF INDIA
|
February 13, 2014 |
|
KRISHAN DEV Vs. NAND KISHORE AND ORS.
|
August 4, 2014 |
|
KRISHAN GARG Vs. AMIT KUMAR
|
February 21, 2014 |
|
KRISHAN GARG Vs. RAMESH CHAND
|
February 21, 2014 |
|
KRISHAN GARG Vs. RAJNI JAIN
|
February 21, 2014 |
|
KRISHAN GOPAL Vs. FINANCIAL COMMISSIONER (DEVELOPMENT), DEPARTMENT OF AGRICULTURE
|
February 5, 2014 |
|
KRISHAN GOPAL AND OTHERS Vs. RAGHUNATH SINGH AND OTHERS
|
August 29, 2014 |
|
KRISHAN KHAN Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
KRISHAN KUMAR Vs. GURPAL SINGH
|
October 10, 2014 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
April 7, 2014 |
|
KRISHAN KUMAR Vs. CHIEF ENGINEER, PWD
|
May 28, 2014 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2014 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
February 26, 2014 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
July 30, 2014 |
|
KRISHAN KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 12, 2014 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
April 7, 2014 |
|
KRISHAN KUMAR Vs. DHARAM PAUL
|
July 4, 2014 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND ORS.
|
December 1, 2014 |
|
KRISHAN KUMAR Vs. SUSHIL KUMAR MEHTA
|
November 25, 2014 |
|
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 21, 2014 |
|
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2014 |
|
KRISHAN LAL Vs. PARMANAND AND OTHERS
|
December 2, 2014 |
|
KRISHAN LAL Vs. SARDARA SINGH
|
September 4, 2014 |
|
KRISHAN LAL Vs. UNION OF INDIA AND OTHERS
|
July 7, 2014 |
|
KRISHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2014 |
|
KRISHAN LAL Vs. MOHAN LAL AND ORS
|
December 5, 2014 |
|
KRISHAN LAL Vs. AMIT KUMAR
|
May 21, 2014 |
|
KRISHAN LAL Vs. PREM KANTA CHAWLA
|
July 14, 2014 |
|
KRISHAN LAL Vs. AAD RAM
|
February 10, 2014 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
February 21, 2014 |
|
KRISHAN LAL Vs. SUNDER SINGH
|
May 7, 2014 |
|
KRISHAN LAL SAROHA Vs. UHBVNL AND ANOTHER
|
August 22, 2014 |
|
KRISHAN PAL Vs. STATE OF PUNJAB AND ANR
|
November 5, 2014 |
|
KRISHNA Vs. ASHOK KUMAR MALIK
|
February 11, 2014 |
|
KRISHNA Vs. STATE OF HARYANA
|
May 30, 2014 |
|
KRISHNA Vs. RAJESH DEVI AND OTHERS
|
August 25, 2014 |
|
KRISHNA Vs. MAHBIR SINGH
|
July 3, 2014 |
|
KRISHNA ALLOYS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2014 |
|
KRISHNA AND ORS. Vs. RAM PARKASH AND ORS.
|
August 8, 2014 |
|
KRISHNA ANEJA Vs. STATE BANK OF PATIALA
|
August 29, 2014 |
|
KRISHNA DEVI Vs. DHARAM PAL
|
March 20, 2014 |
|
KRISHNA DEVI Vs. NARESH
|
July 14, 2014 |
|
KRISHNA DEVI Vs. RAJENDER SINGH
|
July 16, 2014 |
|
KRISHNA DEVI Vs. UNION OF INDIA
|
July 18, 2014 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
March 11, 2014 |
|
KRISHNA GARG Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
KRISHNA KUMARI Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
KRISHNA KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 5, 2014 |
|
KULBHUSHAN KUMAR Vs. AMRIK SINGH
|
January 27, 2014 |
|
KULBHUSHAN SHARMA Vs. STATE OF HARYANA
|
September 17, 2014 |
|
KULBIR BHUSHAN GOEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 3, 2014 |
|
KULBIR KAUR Vs. AMRIK SINGH
|
April 24, 2014 |
|
KULBIR SINGH Vs. PRESIDING OFFICER & OTHERS
|
November 27, 2014 |
|
KULDEEP Vs. STATE OF HARYANA
|
July 11, 2014 |
|
KULDEEP Vs. SUMAN
|
August 27, 2014 |
|
KULDEEP Vs. STATE OF HARYANA
|
March 14, 2014 |
|
KULDEEP @ VICKY Vs. STATE OF HARYANA
|
September 3, 2014 |
|
KULDEEP BISHNOI Vs. SPEAKER
|
October 9, 2014 |
|
KULDEEP KAUR Vs. SURJIT KAUR AND ORS.
|
October 28, 2014 |
|
KULDEEP KAUR Vs. JASBIR KAUR AND ORS.
|
September 16, 2014 |
|
KULDEEP RAJ Vs. STATE OF PUNJAB
|
October 5, 2014 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
April 21, 2014 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
April 23, 2014 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 18, 2014 |
|
KULDEEP SINGH Vs. JASBIR SINGH AND OTHERS
|
May 29, 2014 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
February 25, 2014 |
|
KULDEEP SINGH Vs. KULWANT KAUR
|
February 20, 2014 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
May 8, 2014 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
February 13, 2014 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 12, 2014 |
|
KULDEEP SINGH Vs. PRESIDING OFFICER AND OTHERS
|
November 29, 2014 |
|
KULDEEP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
KULDEEP SINGH DAHIYA Vs. STATE OF HARYANA
|
January 14, 2014 |
|
KULDEEP SINGH@BANSI LAL Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
KULDIP BASSI Vs. EXECUTIVE OFFICER, NOTIFIED AREA COMMITTEE
|
August 5, 2014 |
|
KULDIP KAUR Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
KULDIP KAUR Vs. NARINDER PAL KAUR
|
February 4, 2014 |
|
KULDIP RAI Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2014 |
|
KULDIP SHARMA Vs. THE DOABA CO-OPERATIVE MILK PRODUCERS UNION LTD.
|
July 7, 2014 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 29, 2014 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
KULDIP SINGH Vs. STATE OF PUNJAB & ANOTHER
|
October 9, 2014 |
|
KULDIP SINGH Vs. STATE OF HARYANA
|
May 26, 2014 |
|
KULDIP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2014 |
|
KULDIP SINGH Vs. FINANCIAL COMMISSIONER
|
July 22, 2014 |
|
KULDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 26, 2014 |
|
KULDLEEP SINGH Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
KULJEET SINGH BEDI; KULDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 2014 |
|
KULJINDER SINGH Vs. BALWINDER SINGH
|
December 16, 2014 |
|
KULJINDER SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
KULJIT SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
KULJIT SINGH @ HIRA Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
KULTAR SINGH Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
KULTAR SINGH JOGI Vs. RANJIT SINGH
|
March 3, 2014 |
|
KULVENDER SINGH AND OTHERS Vs. BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI AND OTHERS
|
June 30, 2014 |
|
KULVIR SINGH @ LADDI Vs. STATE OF PUNJAB
|
November 29, 2014 |
|
KULWANT Vs. GEETA DEVI
|
November 29, 2014 |
|
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2014 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
KULWANT KAUR Vs. BAKHSHISH SINGH
|
July 21, 2014 |
|
KULWANT RAI Vs. NAND LAL AND ORS.
|
September 6, 2014 |
|
KULWANT RAI KUMRA Vs. MEENA MALHOTRA
|
April 28, 2014 |
|
KULWANT SINGH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED
|
July 14, 2014 |
|
KULWANT SINGH Vs. CBI
|
May 1, 2014 |
|
KULWANT SINGH Vs. HARBANS KAUR
|
May 29, 2014 |
|
KULWANT SINGH Vs. JAGTAR SINGH AND OTHERS
|
September 3, 2014 |
|
KULWANT SINGH Vs. CHAND SINGH ETC.
|
November 11, 2014 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
November 3, 2014 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
KULWANT SINGH Vs. SANGEETA
|
July 14, 2014 |
|
KULWANT SINGH @ KANTA Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
KULWINDER KAUR Vs. NAVJOT KAUR
|
March 4, 2014 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
KULWINDER KAUR Vs. TARANJEET SINGH
|
May 5, 2014 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
KULWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 2014 |
|
KULWINDER KOMAL Vs. STATE OF PUNJAB AND ANOTHER
|
April 11, 2014 |
|
KULWINDER KUMAR THROUGH HIS GPA KRISHAN LAL Vs. SEEMA
|
April 23, 2014 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
KULWINDER SINGH Vs. SH. PARKASH CHAND
|
April 23, 2014 |
|
KULWINDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
May 1, 2014 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
KUMUD JAIN Vs. STATE OF HARYANA AND ANOTHER
|
September 22, 2014 |
|
KUNDAN Vs. STATE OF HARYANA
|
April 11, 2014 |
|
KUNDAN SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
KUNTI Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
KUNTI DEVI Vs. SUDERSHAN SINGH
|
August 11, 2014 |
|
KUSUM LATA Vs. CHETAN GOUTAM AND ORS.
|
July 4, 2014 |
|
KUSUM LATA AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
February 3, 2014 |
|
KUTHIALA AGRO FOOD (P) LIMITED Vs. MARKET COMMITTEE
|
April 24, 2014 |
|
L & T FINANCE LIMITED Vs. TAHIR HUSSAIN
|
February 12, 2014 |
|
L D FINVEST PRIVATE LIMITED Vs. STATE
|
April 25, 2014 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
LACHHMAN DASS AND ANOTHER Vs. JEET RAM AND OTHERS
|
December 2, 2014 |
|
LACHHMAN SINGH Vs. GULWANT KAUR
|
May 14, 2014 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2014 |
|
LACHHO Vs. STATE OF HARYANA
|
March 11, 2014 |
|
LADDI Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
LADDI (MINOR) Vs. HARJIT SINGH AND OTHERS
|
December 8, 2014 |
|
LADY CONSTABLE MEENA KUMARI Vs. STATE OF HARYANA
|
January 20, 2014 |
|
LAJWANTI Vs. SURINDER SINGH ALIAS BITOO
|
May 19, 2014 |
|
LAJWANTI Vs. ANOOP KUMAR
|
September 29, 2014 |
|
LAJWANTI Vs. ANOOP KUMAR AND ORS.
|
September 24, 2014 |
|
LAJWANTI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2014 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
September 5, 2014 |
|
LAKHBIR KUMAR Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
LAKHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
March 24, 2014 |
|
LAKHBIR SINGH Vs. ARJAN SINGH
|
January 10, 2014 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
LAKHBIR SINGH Vs. DARSHAN SINGH
|
March 11, 2014 |
|
LAKHBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
December 11, 2014 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
LAKHBIR SINGH @ LUCKY Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
LAKHBIR SINGH ALIAS LALLY Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
LAKHBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 30, 2014 |
|
LAKHI Vs. GRAM PANCHAYAT AND ORS.
|
August 5, 2014 |
|
LAKHJINDER KAUR Vs. STATE OF HARYANA
|
July 24, 2014 |
|
LAKHMEER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2014 |
|
LAKHMI CHAND Vs. PRESIDING JUDGE, PERMANENT AND CONTINUOUS LOK ADALAT AND OTHERS
|
November 10, 2014 |
|
LAKHMI CHAND Vs. PARMAL
|
April 7, 2014 |
|
LAKHMIR SINGH Vs. ADDITIONAL DIRECTOR
|
April 3, 2014 |
|
LAKHMIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
September 24, 2014 |
|
LAKHPATI DEVI Vs. RAM PAL DAHIYA
|
January 13, 2014 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
LAKHVIR SINGH Vs. TARSEM SINGH
|
February 5, 2014 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
LAKHVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2014 |
|
LAKHVIR SINGH CHAHAL Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
LAKHWINDER KAUR Vs. PUNJAB STATE
|
April 11, 2014 |
|
LAKHWINDER KAUR Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
LAKHWINDER KAUR Vs. ASSTT. COLLR. OF CUS.
|
December 3, 2014 |
|
LAKHWINDER KUMAR Vs. GURDEV KAUR
|
March 19, 2014 |
|
LAKHWINDER KUMAR ALIAS LUCKY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 16, 2014 |
|
LAKHWINDER SINGH Vs. SURJIT KAUR
|
November 26, 2014 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
June 23, 2014 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2014 |
|
LAKHWINDER SINGH Vs. PUNJAB NATIONAL BANK
|
July 14, 2014 |
|
LAKHWINDER SINGH @ BITTU AND OTHERS Vs. STATE OF PUNJAB
|
December 1, 2014 |
|
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
LAKSHMI NARAYAN AYURVEDIC COLLEGE Vs. UNION OF INDIA
|
February 17, 2014 |
|
LAL CHAND Vs. MADAN LAL
|
February 25, 2014 |
|
LAL CHAND Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
LAL CHAND Vs. STATE OF HARYANA
|
August 12, 2014 |
|
LAL CHAND Vs. TARA CHAND AND OTHERS
|
August 14, 2014 |
|
LAL SINGH Vs. STATE OF HARYANA
|
February 25, 2014 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
LAL SINGH @ LALA @ BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 7, 2014 |
|
LAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2014 |
|
LALA KHUSHI RAM GUPTA CHARITABLE SOCIETY, KARNAL Vs. UNION OF INDIA AND OTHERS
|
September 5, 2014 |
|
LALI CONSTRUCTION CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-CUM-ASSESSING OFFICER
|
August 4, 2014 |
|
LALIT DIWAN Vs. HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
December 23, 2014 |
|
LALIT KUMAR Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
LALIT MOHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
March 11, 2014 |
|
LALIT NARULA Vs. STATE OF HARYANA
|
August 11, 2014 |
|
LALITA BATRA Vs. MANOJ KUMAR
|
July 14, 2014 |
|
LALITA RANI Vs. REGISTRAR, M D U ROHTAK
|
January 13, 2014 |
|
LALLI ATHWAL Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
LAPIS INFOTECH PRIVATE LIMITED Vs. STATE
|
April 21, 2014 |
|
LARSEN Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
LATA KUMARI Vs. HARISH AND ORS.
|
June 30, 2014 |
|
LATIF Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
LAUL'S INDIA LIMITED Vs. STATE OF HARYANA
|
July 25, 2014 |
|
LAXMAN PANDIT Vs. THE STATE OF PUNJAB
|
July 15, 2014 |
|
LAXMAN THAPA Vs. DHARAM SINGH
|
May 19, 2014 |
|
LAXMI Vs. GURMAIL SINGH
|
August 6, 2014 |
|
LAXMI CHAND Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2014 |
|
LAXMI DEVI Vs. STATE OF HARYANA
|
February 5, 2014 |
|
LAXMI DEVI AGGARWAL Vs. STATE OF HARYANA
|
April 21, 2014 |
|
LAXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES
|
January 27, 2014 |
|
LAXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES
|
February 19, 2014 |
|
LAXMI NARAYAN BINDAL Vs. RELIANCE INSURANCE CO LTD AND OTHERS
|
November 13, 2014 |
|
LAXMI SONI Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
LEELA RAM Vs. STATE OF HARYANA
|
May 15, 2014 |
|
LEELA RAM Vs. STATE OF HARYANA
|
May 13, 2014 |
|
LEELU RAM Vs. STATE OF HARYANA
|
August 11, 2014 |
|
LEMHMBER SINGH Vs. KULDEEP KAUR
|
July 4, 2014 |
|
LEVELONE COMMUNICATIONS HEADQUARTERS MUNICH, GERMANY Vs. STATE OF HARYANA
|
April 4, 2014 |
|
LIBERTY FOOTWEAR CO Vs. COMMISSIONER OF INCOME TAX
|
February 4, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MAMAN CHAND
|
May 8, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. SANTOSH GUPTA
|
August 13, 2014 |
|
LILA DHAR Vs. DINESH KUMAR AND ORS.
|
November 3, 2014 |
|
LIOR AVI BEN MOYAL Vs. NARCOTICS CONTROL BUREAU
|
March 31, 2014 |
|
LOVELEEN Vs. STATE OF HARYANA
|
July 30, 2014 |
|
LOVELESH VERMA AND ORS Vs. STATE OF PUNJAB AND ANR
|
December 11, 2014 |
|
LOVEPREET KAUR Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
LOVEPREET SINGH @ LADDI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2014 |
|
LOVIN CHAURAYA Vs. TARLOK CHAND KAKKAR AND ORS
|
July 10, 2014 |
|
LOVPREET KAUR AND ORS. Vs. STATE OF PUNJAB
|
September 29, 2014 |
|
LSE SECURITIES LTD. Vs. ASSTT. COMMR., S.T. DIVISION
|
May 6, 2014 |
|
LT COL S K NAGRATH & OTHERS Vs. VEENA VOHRA AND OTHERS
|
October 10, 2014 |
|
LT. COL. SATISH CHAUDHARY Vs. KUMARI SNEH LATA
|
August 14, 2014 |
|
LUCKHY ALI Vs. STATE OF PUNJAB
|
June 4, 2014 |
|
LUCKY Vs. STATE OF PUNJAB
|
May 2, 2014 |
|
LUMAX INDUSTRIES LIMITED Vs. P O INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT II, GURGAON AND ANOTHER
|
September 26, 2014 |
|
LUXMI DEVI Vs. SNEH LATA
|
July 16, 2014 |
|
M L SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2014 |
|
M S MALIK Vs. UNION OF INDIA
|
July 16, 2014 |
|
M.C. JALANDHAR Vs. DEEWAN CHAND
|
December 3, 2014 |
|
M.P. GAUR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
June 30, 2014 |
|
M.S. BAJWA Vs. PUNJAB NATIONAL BANK
|
July 24, 2014 |
|
M.S. MALIK Vs. UNION OF INDIA
|
July 16, 2014 |
|
M.S. METALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2014 |
|
M/S AARLIA BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. M/S SUKHDA PROMOTERS PRIVATE LIMITED
|
February 3, 2014 |
|
M/S ALTAS CONSTRUCTION FAQRIDABAD Vs. LABH SINGH AND OTHERS
|
January 14, 2014 |
|
M/S ANUJ CREATIONS Vs. DIRECTOR GENERAL, STATE TRANSPORT HARYANA
|
January 10, 2014 |
|
M/S CITY CROWN HOTELS AND RESORTS PVT. LTD. Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
|
March 11, 2014 |
|
M/S DAMCOSOFT PRIVATE LIMITED AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
December 22, 2014 |
|
M/S FOREST SAW MILL RANGE, JAGADHIRI Vs. SHIV SAGAR PARSHAD AND OTHERS
|
November 17, 2014 |
|
M/S GURU GOBIND SINGH REFINERIES LTD. Vs. KARNAIL SINGH AND OTHERS
|
September 3, 2014 |
|
M/S IFFCO-TOKIO GENERAL INSURANCE CO.LTD Vs. SH. GIAN SINGH
|
August 5, 2014 |
|
M/S KARTAR CARRIERS PVT. LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 18, 2014 |
|
M/S PIYARE LAL JAIN AND COMPANY AND OTHERS Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
December 17, 2014 |
|
M/S SHREE KANGRA STEEL PVT. LTD., KIRPALPUR Vs. UNION OF INDIA AND ANOTHER
|
August 19, 2014 |
|
M/S SUNNY ELECTRONICS Vs. RAILTEL CORPORATION OF INDIA LTD.
|
January 8, 2014 |
|
M/S UNITED INDIA INSURANCE CO. LTD. Vs. SQN.LEADER(RETD.) VIJAY SINGH TAPRIAL
|
May 21, 2014 |
|
M/S. A.R. PLASTIC PVT. LTD. Vs. STATE OF HARYANA
|
May 14, 2014 |
|
M/S. D.P. FREIGHT CARRIERS (P) LTD Vs. RANI DEVI
|
July 16, 2014 |
|
M/S. D.S. DOORS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 19, 2014 |
|
M/S. DHANI RAM RAM CHANDER Vs. THE STATE OF HARYANA AND OTHERS
|
May 26, 2014 |
|
M/S. DHARAM RICE AND OIL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPN. LIMITED
|
January 14, 2014 |
|
M/S. HARGOBIND RICE MILLS Vs. SH. KANWAR GULWANT SINGH & OTHERS
|
May 29, 2014 |
|
M/S. JINDAL AGRO INTERNATIONAL (P) LTD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
May 19, 2014 |
|
M/S. KANSAL BUILDERS AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
May 27, 2014 |
|
M/S. MARUTI SUZUKI INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT-I, GURGAON
|
April 24, 2014 |
|
M/S. MOHINDRA KRISHI UDYOG PVT. LTD. Vs. STATE OF HARYANA
|
April 24, 2014 |
|
M/S. NIMBUS HARBOR FACILITIES MANAGEMENT PVT. LIMITED Vs. BELLEVUE CENTRAL PART KK CONDOMINIUM ASSOCIATION
|
April 4, 2014 |
|
M/S. PUNJAB TRACTORS LIMITED Vs. HARINDER SINGH
|
May 28, 2014 |
|
M/S. S.M. BUILDERS Vs. M/S PLACID CONSTRUCTIONS PVT. LTD. AND ANOTHER
|
August 4, 2014 |
|
M/S. S.R. CONSTRUCTIONS Vs. M/S. JAYANTI FILMS INDIA PVT. LTD.
|
May 29, 2014 |
|
M/S. SHANKAR FRUIT COMPANY Vs. STATE OF HARYANA AND ANOTHER
|
October 28, 2014 |
|
M/S. SHEETAL INTERNATIONAL PVT. LTD. Vs. PRITHIPAL SINGH AND OTHERS
|
May 26, 2014 |
|
M/S. SUPER METAL, FARIDABAD Vs. STATE OF HARYANA
|
May 12, 2014 |
|
M/S. TRIGO QUALITY PRODUCTION SERVICES PVT. LTD Vs. M/S. RICO AUTO INDUSTRIES LTD
|
April 22, 2014 |
|
MAAN CHAND Vs. MAYA DEVI PANESAR
|
October 10, 2014 |
|
MACI ORGANICS LTD Vs. DHINGRA TRADING COMPANY
|
November 19, 2014 |
|
MADAN GOPAL GUPTA Vs. STATE OF HARYANA
|
July 7, 2014 |
|
MADAN LAL Vs. STATE OF HARYANA
|
February 5, 2014 |
|
MADAN LAL Vs. BOARD OF AYURVEDIC AND UNANI SYSTEM OF MEDICINE
|
May 13, 2014 |
|
MADAN LAL Vs. JASMAIL SINGH AND ANOTHER
|
December 5, 2014 |
|
MADAN LAL Vs. ASHOK
|
May 28, 2014 |
|
MADAN LAL Vs. STATE OF HARYANA
|
May 15, 2014 |
|
MADAN LAL Vs. STATE OF HARYANA
|
July 24, 2014 |
|
MADAN LAL Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB-CUM-DIRECTOR LAND RECORDS PUNJAB
|
July 14, 2014 |
|
MADAN LAL AND ANOTHER Vs. GURMAIL SINGH AND OTHERS
|
August 6, 2014 |
|
MADAN PAL SINGH Vs. STATE OF HARYANA AND ORS.
|
October 30, 2014 |
|
MADHAV Vs. STATE OF HARYANA
|
November 11, 2014 |
|
MADHAV PARSAD Vs. PRESIDING OFFICER
|
July 3, 2014 |
|
MADHU BALA Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
MADHU GUPTA Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
MADHU KAUL Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2014 |
|
MADHU SUDAN Vs. PRESIDING OFFICER, LABOUR COURT
|
March 3, 2014 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB
|
February 17, 2014 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 16, 2014 |
|
MAGHAR SINGH AND ANR Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
MAHABIR Vs. STATE OF HARYANA
|
July 9, 2014 |
|
MAHABIR Vs. STATE OF HARYANA
|
July 11, 2014 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
January 30, 2014 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
April 9, 2014 |
|
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER
|
January 29, 2014 |
|
MAHABIR SINGH Vs. NITYANAND AND OTHERS
|
December 2, 2014 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
August 1, 2014 |
|
MAHABIR SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
MAHABIR SINGH WALIA Vs. SUDESH RANI
|
May 22, 2014 |
|
MAHADEV AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2014 |
|
MAHADEV ENTERPRISES Vs. STATE OF HARYANA
|
May 12, 2014 |
|
MAHAJAN TYRE COMPANY Vs. KOHINOOR INDIA PRIVATE LTD.
|
November 27, 2014 |
|
MAHANT GURSHARAN DASS CHELA MAHANT SEWA DASS Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
MAHANT SUKHWINDER SINGH, CHELA MAHANT SUKHPAL SINGH, CHELA MAHANT CHAND SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 2014 |
|
MAHARANA PARTAP CHARITABLE TRUST Vs. STATE OF HARYANA
|
December 24, 2014 |
|
MAHARANA PARTAP CHARITABLE TRUST Vs. STATE OF HARYANA AND ANR.
|
July 10, 2014 |
|
MAHARISHI DAYANAND UNIVERSITY, ROHTAK Vs. IPS SCHOOL OF MANAGEMENT AND EDUCATION
|
April 24, 2014 |
|
MAHAVIR Vs. STATE OF HARYANA
|
May 14, 2014 |
|
MAHAVIR PARSHAD Vs. ASHOK KALRA AND ANOTHER
|
July 3, 2014 |
|
MAHAVIR PARSHAD Vs. RAJ KUMAR
|
February 20, 2014 |
|
MAHAVIR PRASAD JAIN Vs. ITO, WARD:B, YAMUNA NAGAR
|
September 17, 2014 |
|
MAHAVIR SEWA SAMITI Vs. KASTURI LAL
|
September 17, 2014 |
|
MAHAVIR SHARMA Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
May 7, 2014 |
|
MAHAVIR YADAV Vs. STATE OF HARYANA AND ORS.
|
February 21, 2014 |
|
MAHENDER Vs. PROMY NARAYAN
|
August 21, 2014 |
|
MAHENDER Vs. STATE OF HARYANA
|
April 23, 2014 |
|
MAHENDER Vs. STATE OF HARYANA
|
October 16, 2014 |
|
MAHENDER AND ORS Vs. STATE OF HARYANA
|
August 11, 2014 |
|
MAHENDER KUMAR @ AMAN SHRIVASTAV AND ORS Vs. STATE OF HARYANA AND ANR
|
August 26, 2014 |
|
MAHENDER KUMAR SINGH SON OF LATE SHRI SITA RAM SINGH Vs. UNION OF INDIA
|
December 1, 2014 |
|
MAHESH KUMAR Vs. STATE OF PUNJAB
|
November 21, 2014 |
|
MAHESH KUMAR Vs. SUNITA RANI
|
December 12, 2014 |
|
MAHESH KUMAR Vs. STATE OF PUNJAB
|
May 21, 2014 |
|
MAHESH KUMAR Vs. SATNAM SINGH
|
May 20, 2014 |
|
MAHESH RAJ Vs. STATE OF PUNJAB
|
September 17, 2014 |
|
MAHILPUR FERTILIZERS Vs. BALRAJ SINGH
|
February 10, 2014 |
|
MAHINDER Vs. STATE OF HARYANA
|
August 21, 2014 |
|
MAHINDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
April 11, 2014 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
MAHIPAL Vs. HARJEET SINGH
|
July 10, 2014 |
|
MAHIPAL Vs. FOOD CORPORATION OF INDIA & OTHERS
|
August 13, 2014 |
|
MAHIPAT SINGH Vs. STATE OF HARYANA AND ORS.
|
September 12, 2014 |
|
MAI CHAND Vs. ROHTASH & ORS
|
September 18, 2014 |
|
MAINA Vs. SHER SINGH
|
February 12, 2014 |
|
MAINPAL Vs. STATE OF HARYANA
|
October 16, 2014 |
|
MAJIDAN Vs. MOHAMMAD SADIQ AND OTHERS
|
November 4, 2014 |
|
MAJOR HARKANWALJIT SINGH RANDHAWA Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
MAJOR HARMOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 12, 2014 |
|
MAJOR HARMOHINDER SINGH (RETD.) Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2014 |
|
MAJOR KISHORI LAL SHARMA Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
MAJOR SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB AND ORS.
|
November 12, 2014 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
MAJOR SINGH Vs. STATE OF HARYANA
|
June 30, 2014 |
|
MAJOR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA
|
February 10, 2014 |
|
MAJOR SINGH Vs. STATE OF PUNJAB AND ORS
|
July 8, 2014 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
October 14, 2014 |
|
MAKHAN LAL DHADWAL Vs. GENERAL INSURANCE CORPORATION OF INIDA
|
May 28, 2014 |
|
MAKHAN PAL SINGH BRAR Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
MAKHAN SINGH Vs. SIKH GURUDWARA JUDICIAL COMMISSION AND ANOTHER
|
December 5, 2014 |
|
MAKKHAN LAL AGGARWAL Vs. STATE OF HARYANA
|
May 23, 2014 |
|
MALKEET SINGH Vs. STATE OF PUNJAB
|
March 10, 2014 |
|
MALKHAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 28, 2014 |
|
MALKIAT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 7, 2014 |
|
MALKIAT RAI Vs. BACHAN SINGH
|
August 20, 2014 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2014 |
|
MALKIAT SINGH Vs. CHARNA SINGH
|
March 27, 2014 |
|
MALKIAT SINGH Vs. SANDEEP KUMAR
|
April 28, 2014 |
|
MALKIAT SINGH Vs. CHAAIL SINGH
|
February 3, 2014 |
|
MALKIAT SINGH Vs. PRESIDING OFFICES, INDUSTRIAL TRIBUNAL
|
May 16, 2014 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
MALKIAT SINGH Vs. GRAM PANCHAYAT VILLAGE BAINS AND ANOTHER
|
August 22, 2014 |
|
MALKIAT SINGH Vs. THE STATE OF PUNJAB
|
July 11, 2014 |
|
MALKIAT SINGH Vs. JARNAIL SINGH
|
February 20, 2014 |
|
MALKIAT SINGH @ FAUJI Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
MALKIT KAUR Vs. STATE OF HARYANA
|
May 14, 2014 |
|
MALKIT KAUR @ JAGJEET KAUR Vs. STATE OF PUNJAB
|
June 4, 2014 |
|
MALKIT RAM Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
MALKIT SINGH Vs. PUNJAB SUPERIOR JUDICIAL SERVICES-CUM-PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL, BATHINDA
|
January 13, 2014 |
|
MALKIT SINGH SIDHU Vs. STATE OF PUNJAB AND ORS.
|
August 26, 2014 |
|
MALLU Vs. STATE OF HARYANA
|
May 9, 2014 |
|
MALOOK SINGH Vs. LAKHBIR SINGH
|
May 26, 2014 |
|
MALWA COTTON SEED PRODUCTS LIMITED Vs. PRESIDING OFFICE
|
July 9, 2014 |
|
MALWA COTTON SPINNING MILLS LTD. Vs. STATE OF PUNJAB AND ORS.
|
May 23, 2014 |
|
MALWINDER SINGH Vs. STATE OF PUNJAB
|
November 21, 2014 |
|
MALWINDER SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
MALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 2, 2014 |
|
MAM CHAND Vs. STATE OF HARYANA AND OTHERS
|
December 10, 2014 |
|
MAM RAJ Vs. SMT. RAGHBIRI AND OTHERS
|
September 17, 2014 |
|
MAMTA Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
MAMTA RAJOTIA Vs. SUMAN
|
December 16, 2014 |
|
MAMTA RANI Vs. STATE OF HARYANA
|
March 20, 2014 |
|
MAMTA RANI AND ANOTHER Vs. DAYA WANTI
|
December 3, 2014 |
|
MAN BAHADUR Vs. STATE OF HARYANA
|
May 28, 2014 |
|
MANA MASIH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
MANAGEMENT BOARD OF ANSAL INSTITUTE OF TECHNOLOGY OF CHARANJIV CHARITABLE TRUST, GURGAON Vs. STATE OF HARYANA AND ANOTHER
|
August 5, 2014 |
|
MANAGEMENT GEETA VIDYA MANDIR UCH VIDYALAYA Vs. VED PARKASH
|
December 23, 2014 |
|
MANAGEMENT OF BARARA COOPERATIVE MARKETING-CUM- PROCESING SOCIETY LTD Vs. WORKMAN PARTAP SINGH
|
February 21, 2014 |
|
MANAGING DIRECTOR PUNJAB STATE BUS STAND MANAGING COMMITTEE Vs. RAJWANT KAUR
|
July 15, 2014 |
|
MANAK CHAND @ MANI Vs. STATE OF HARYANA
|
February 19, 2014 |
|
MANAV SAMAJ SEWA SWASTH SANGTHAN (REGD.) Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
MANDEEP BADHWAL Vs. STATE OF HARYANA AND ANR
|
July 10, 2014 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
MANDEEP KAUR Vs. JAGGA SINGH
|
July 11, 2014 |
|
MANDEEP KAUR Vs. LAKHWINDER SINGH AND ORS.
|
December 10, 2014 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
MANDEEP KAUR Vs. DHARMINDER SINGH
|
December 17, 2014 |
|
MANDEEP KAUR @ GURDAS KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 9, 2014 |
|
MANDEEP KAUR RAI Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
MANDEEP SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
September 15, 2014 |
|
MANDHIR SINGH Vs. GURJANT SINGH
|
May 6, 2014 |
|
MANDIP SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB & ORS.
|
June 2, 2014 |
|
MANDIP SINGH @ MANU Vs. STATE OF PUNJAB
|
November 28, 2014 |
|
MANEESH VASHISTHA Vs. STATE OF HARYANA
|
March 18, 2014 |
|
MANETA AUTOMOTIVE COMPONENTS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2014 |
|
MANGA SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
MANGAL SINGH Vs. MAM CHAND
|
July 18, 2014 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
MANGAL SINGH Vs. SAROJ BALA
|
March 12, 2014 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
August 2, 2014 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
MANGAT RAM SAINI Vs. RAJESHWAR DAYAL VERMA
|
November 20, 2014 |
|
MANGAT SINGH Vs. UNION OF INDIA
|
July 11, 2014 |
|
MANGAT SINGH Vs. RAKESH KUMAR GUPTA
|
May 6, 2014 |
|
MANGAT SINGH ALIAS MANGA SON OF DAYAL SINGH Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
MANGE LAL Vs. STATE OF HARYANA
|
July 8, 2014 |
|
MANGE RAM Vs. STATE OF HARYANA
|
April 29, 2014 |
|
MANGE RAM Vs. RAMJI LAL AND ANOTHER
|
December 11, 2014 |
|
MANGE RAM Vs. UNION OF INDIA
|
July 21, 2014 |
|
MANGE RAM Vs. DEPUTY COLLECTOR, RORI DIVISION, SIRSA AND OTHERS
|
October 1, 2014 |
|
MANGE RAM AND ANOTHER Vs. STATE OF HARYANA
|
August 29, 2014 |
|
MANGE RAM AND ORS. Vs. SURENDER KUMAR AND ORS.
|
September 17, 2014 |
|
MANGESH KUMAR Vs. STATE OF HARYANA
|
September 17, 2014 |
|
MANGLA BROTHERS ICE & COLD STORAGE Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
January 15, 2014 |
|
MANI MAHAL Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
MANI RAM Vs. RAM SINGH
|
July 10, 2014 |
|
MANI RAM AND ANR. Vs. SANT LAL AND ORS.
|
January 22, 2014 |
|
MANI RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2014 |
|
MANI RISHI GUPTA Vs. UDAY SHANKAR GUPTA AND OTHERS
|
August 13, 2014 |
|
MANI SINGH CHELA MIT SINGH Vs. SHROMANI GURDWARA PARBANDHAK COMMITTEE
|
June 30, 2014 |
|
MANIL Vs. GENERAL MANAGER, HARYANA ROADWAYS AND ORS.
|
August 20, 2014 |
|
MANINDER KAUR AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
May 23, 2014 |
|
MANINDER SINGH Vs. STATE OF HARYANA
|
January 27, 2014 |
|
MANISH KUMAR Vs. RAVINDER KUMAR
|
July 25, 2014 |
|
MANISH SEHGAL Vs. SURINDER KUMAR ARORA
|
September 9, 2014 |
|
MANISHA Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2014 |
|
MANISHA DEVI Vs. STATE OF HARYANA
|
June 11, 2014 |
|
MANJEET Vs. STATE OF HARYANA
|
June 3, 2014 |
|
MANJEET Vs. STATE OF HARYANA
|
April 22, 2014 |
|
MANJEET KAUR Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
MANJEET KAUR AND OTHERS Vs. NIRMAL SINGH AND OTHERS
|
December 10, 2014 |
|
MANJEET KAUR CHAUDHARY Vs. STATE OF HARYANA
|
July 14, 2014 |
|
MANJEET SINGH Vs. STATE OF HARYANA
|
October 9, 2014 |
|
MANJEET SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
MANJET SINGH Vs. UNION OF INDIA AND ORS.
|
January 14, 2014 |
|
MANJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2014 |
|
MANJINDER KAUR Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
MANJINDER SINGH Vs. KARAMJIT KAUR
|
May 19, 2014 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
September 8, 2014 |
|
MANJINDER SINGH @ MINTU AND ANOTHER Vs. STATE OF PUNJAB
|
November 26, 2014 |
|
MANJIT @ VICKY Vs. STATE OF HARYANA
|
February 10, 2014 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
MANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2014 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
MANJIT KAUR Vs. SUBESH SINGH
|
May 28, 2014 |
|
MANJIT KAUR Vs. BHAJAN SINGH
|
March 27, 2014 |
|
MANJIT KAUR Vs. RAMESH KUMAR
|
January 8, 2014 |
|
MANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2014 |
|
MANJIT KAUR Vs. SUKHJINDER SINGH AND OTHERS
|
December 11, 2014 |
|
MANJIT KAUR AND ORS. Vs. TARSEM LAL AND ORS.
|
January 22, 2014 |
|
MANJIT KAUR AND ORS. Vs. MAHAK COSMETICS AND CREDIT PRIVATE LIMITED AND ORS.
|
September 6, 2014 |
|
MANJIT SINGH Vs. PARWATI DEVI AND OTHERS
|
May 30, 2014 |
|
MANJIT SINGH Vs. STATE OF HARYANA
|
April 24, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
MANJIT SINGH Vs. KULBIR SINGH
|
January 8, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJABS
|
July 18, 2014 |
|
MANJIT SINGH Vs. UNION OF INDIA
|
July 14, 2014 |
|
MANJIT SINGH Vs. PUNJAB KAUR
|
March 3, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
MANJIT SINGH Vs. UNION TERRITORY
|
May 13, 2014 |
|
MANJIT SINGH Vs. U T CHANDIGARH
|
March 20, 2014 |
|
MANJIT SINGH Vs. SAWAN RICE AND GENERAL MILLS, LOHIAN
|
August 28, 2014 |
|
MANJIT SINGH Vs. PARAMJIT KAUR AND OTHERS
|
October 9, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
MANJIT SINGH Vs. CHIEF ENGINEER, MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
|
August 14, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2014 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2014 |
|
MANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2014 |
|
MANJIT SINGH @ KALA Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
MANJIT SINGH NAYYAR Vs. GURDEV SINGH
|
September 1, 2014 |
|
MANJOT KAUR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
MANJOT KIDE AND ANOTHER Vs. STATE OF PUNJAB & ORS.
|
June 2, 2014 |
|
MANJU Vs. KAILASHWATI
|
March 14, 2014 |
|
MANJU Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
MANJU KUMARI Vs. MAHARSHI DAYANAND UNIVERSITY
|
January 8, 2014 |
|
MANJU KUMARI Vs. HARYANA SCHOOL SHIKSHA PRIYOJNA PARISHAD
|
April 28, 2014 |
|
MANJU RANI Vs. STATE OF HARYANA
|
May 20, 2014 |
|
MANMIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 20, 2014 |
|
MANMOHAN KUMAR, READER, DEPTT OF HISTORY Vs. MAHARASHI DAYANAND UNIVERSITY, ROHTAK ITS REGISTRAR
|
May 27, 2014 |
|
MANMOHAN LAL Vs. SHANTI PARKASH JAIN
|
August 11, 2014 |
|
MANMOHAN SHARMA Vs. STATE OF HARYANA
|
February 26, 2014 |
|
MANMOHAN SINGH Vs. STATE BANK OF INDIA
|
May 19, 2014 |
|
MANMOHAN SINGH Vs. STATE OF HARYANA
|
May 14, 2014 |
|
MANMOHAN SINGH Vs. GOPAL SINGH
|
March 19, 2014 |
|
MANMOHAN SINGH Vs. DAVINDER KAUR AND ORS.
|
May 20, 2014 |
|
MANN KAUR Vs. MALKIAT SINGH
|
July 28, 2014 |
|
MANNI @ DHARMENDER Vs. STATE OF HARYANA
|
May 28, 2014 |
|
MANOJ Vs. STATE OF HARYANA
|
May 22, 2014 |
|
MANOJ Vs. STATE OF HARYANA
|
July 8, 2014 |
|
MANOJ @ MANI Vs. STATE OF HARYANA
|
July 30, 2014 |
|
MANOJ KUMAR Vs. AMARJIT SINGH
|
January 9, 2014 |
|
MANOJ KUMAR Vs. SURINDER KAUR
|
February 21, 2014 |
|
MANOJ KUMAR Vs. SHASHI BHUSHAN SHARMA
|
September 19, 2014 |
|
MANOJ KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
July 7, 2014 |
|
MANOJ KUMAR MISHRA & ANR Vs. SAMARATH SINGH YADAV & ANR
|
September 15, 2014 |
|
MANOJ KUMAR SHARAWAT Vs. SOHAN LAL
|
May 7, 2014 |
|
MANOJ KUNDU Vs. STATE OF HARYANA
|
February 12, 2014 |
|
MANPHOOL Vs. RAJ SINGH
|
January 10, 2014 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
June 11, 2014 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
MANPREET KAUR Vs. JASBIR SINGH
|
November 28, 2014 |
|
MANPREET KAUR Vs. GURBAX SINGH AND ANOTHER
|
July 2, 2014 |
|
MANPREET SINGH Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION
|
March 26, 2014 |
|
MANPREET SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
MANPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2014 |
|
MANROOP SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 9, 2014 |
|
MANSA DEVI CHARITABLE TRUST (REGD.) Vs. STATE OF HARYANA AND ORS.
|
November 20, 2014 |
|
MANSOOR @ MANSOOR KHAN Vs. STATE OF PUNJAB
|
November 10, 2014 |
|
MANVEEN BENIPAL Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
MARIYAM AND OTHERS Vs. BABLOO KHAN AND OTHERS
|
September 24, 2014 |
|
MARTHAN Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT DEPART PUNJAB AND ORS.
|
August 20, 2014 |
|
MASSA SINGH Vs. STATE OF PUNJAB
|
March 4, 2014 |
|
MATA PARSHAD Vs. STATE OF PUNJAB AND ORS
|
July 8, 2014 |
|
MATADIN AND ANOTHER Vs. OM PARKASH AND OTHERS
|
November 11, 2014 |
|
MATHARU STEELS PVT LIMITED Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
MATLOOB AND ANOTHER Vs. STATE OF HARYANA
|
July 8, 2014 |
|
MAYA DEVI Vs. BHARAT SINGH
|
May 28, 2014 |
|
MAYA DEVI AND ORS. Vs. JAGDISH RAI
|
May 30, 2014 |
|
MAYA KAUR Vs. STATE OF HARYANA
|
August 14, 2014 |
|
MAYANK BHARGAVA Vs. JYOTI BHARGAVA
|
December 1, 2014 |
|
MAYIA RAM Vs. SUPERINTENDING CANAL OFFICER
|
May 22, 2014 |
|
MD, PEPSU ROAD TRANSPORT CORPORATION Vs. SUKHPAL KAUR
|
February 19, 2014 |
|
MEDSCAN DIAGNOSTIC IMAGING CENTRE Vs. STATE APPROPRIATE AUTHORITY AND ORS.
|
December 15, 2014 |
|
MEENA AND OTHERS Vs. OM PARKASH AND OTHERS
|
November 21, 2014 |
|
MEENA SOOD Vs. GIAN CHAND AND SONS
|
May 20, 2014 |
|
MEENAKASHI Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 2014 |
|
MEENAKSHI DEVI Vs. BAKSAR DEVI
|
November 26, 2014 |
|
MEENAKSHI SAINI Vs. STATE OF HARYANA
|
May 21, 2014 |
|
MEENAL MALIK Vs. STATE OF HARYANA
|
May 29, 2014 |
|
MEENU BALA D/O PAWAN KUMAR Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
MEENU GUPTA Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
|
March 26, 2014 |
|
MEENU SHUKLA Vs. PARDEEP SHUKLA
|
October 10, 2014 |
|
MEERA Vs. TARSEM LAL
|
May 19, 2014 |
|
MEETA SINGH ALIAS MANJIT SINGH Vs. STATE OF HARYANA
|
April 2, 2014 |
|
MEGH RAJ Vs. STATE OF HARYANA
|
May 21, 2014 |
|
MEGH SINGH Vs. NAVEEN KUMAR
|
March 26, 2014 |
|
MEGHNA GILL Vs. DEEN BANDHU CHHOTU RAM UNIVERSITY OF SCIENCE AND TECHNOLOGY AND OTHERS
|
June 30, 2014 |
|
MEHANGA RAM Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
February 26, 2014 |
|
MEHANT BHAI HARISH SHASTRI Vs. KALU RAM
|
February 25, 2014 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
February 10, 2014 |
|
MEHAR CHAND GOYAL Vs. CANARA BANK
|
March 20, 2014 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
MEHAR SINGH Vs. JODH SINGH
|
May 7, 2014 |
|
MEHAR SINGH Vs. JAGMAL SINGH @ JAI PAL SINGH
|
January 8, 2014 |
|
MEHAR SINGH Vs. THE DIRECTOR
|
April 9, 2014 |
|
MEHAR SINGH Vs. SURINDER KUMAR
|
October 16, 2014 |
|
MEHAR SINGH Vs. RAM PAL AND OTHERS
|
March 11, 2014 |
|
MEHARA RAM AND OTHERS Vs. JASPAL SINGH AND OTHERS
|
April 25, 2014 |
|
MEHARBAN SINGH Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
MEHBOOB KHAN Vs. JAGWINDER PATYAL
|
May 7, 2014 |
|
MEHKAR SINGH Vs. STATE OF HARYANA
|
May 6, 2014 |
|
MEHMA SINGH Vs. STATE OF PUNJAB
|
December 4, 2014 |
|
MEHMOOD AKHTAR Vs. STATE OF PUNJAB
|
January 20, 2014 |
|
MEHMOOD HASSAN Vs. MANZOOR HASSAN AND ANOTHER
|
July 22, 2014 |
|
MEHNGA RAM Vs. SURJIT KAUR AND OTHERS
|
February 11, 2014 |
|
MEHNGA SINGH Vs. STATE OF PUNJAB
|
June 19, 2014 |
|
MEHRAJ Vs. LALDEEN AND ORS.
|
August 29, 2014 |
|
MELA DEVI Vs. FINANCIAL COMMISSIONER
|
July 17, 2014 |
|
MENKA Vs. DHARAMPAL
|
May 14, 2014 |
|
MERINO PANEL PRODUCTS LIMITED Vs. SALES TAX TRIBUNAL II
|
July 16, 2014 |
|
MEWA SINGH Vs. NARINDER SINGH AND OTHERS
|
September 2, 2014 |
|
MEWA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 22, 2014 |
|
MILAP SINGH Vs. UNION OF INDIA
|
May 6, 2014 |
|
MILIND Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 2014 |
|
MILKHA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 16, 2014 |
|
MINDER Vs. STATE OF HARYANA
|
April 25, 2014 |
|
MINDO AND ANOTHER Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
MINDTREE LIMITED AND ORS. Vs. THE REGIONAL DIRECTOR, NORTHERN REGION, MINISTRY OF CORPORATION AFFAIRS AND ORS.
|
December 22, 2014 |
|
MINERWA SINGH Vs. RAMVIR
|
April 1, 2014 |
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MINT LAL Vs. SATYA NARAIN AND ORS
|
November 4, 2014 |
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MISHRI DEVI CHARITABLE TRUST Vs. STATE OF HARYANA
|
January 10, 2014 |
|
MISRI LAL Vs. COMMISSIONER
|
January 22, 2014 |
|
MISS RICHI Vs. DHARMINDER KUMAR
|
May 8, 2014 |
|
MITHAI LAL Vs. STATE OF HARYANA
|
May 30, 2014 |
|
MITHLESH Vs. GOPAL SINGH
|
July 16, 2014 |
|
MITHU AND ANOTHER Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
MODERN DAIRIES LIMITED Vs. STATE OF HARYANA
|
July 10, 2014 |
|
MOHAMMAD ASLAM ANSARI Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
MOHAMMAD MONTU @ RAJESH Vs. STATE OF HARYANA
|
February 18, 2014 |
|
MOHAMMAD SADIQ Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
MOHAN DUTT Vs. STATE OF HARYANA
|
January 14, 2014 |
|
MOHAN JIT SINGH & OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 23, 2014 |
|
MOHAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2014 |
|
MOHAN LAL Vs. UDHAM SINGH
|
July 23, 2014 |
|
MOHAN LAL Vs. ASHWANI KUMAR
|
May 30, 2014 |
|
MOHAN LAL Vs. BIMLESH
|
February 24, 2014 |
|
MOHAN LAL GARG Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
MOHAN LAL GOYAL Vs. UNION OF INDIA
|
January 20, 2014 |
|
MOHAN LAL GUPTA Vs. SATYA DEVI
|
January 28, 2014 |
|
MOHAN LAL SAGGAR Vs. UNION OF INDIA
|
May 6, 2014 |
|
MOHAN PAL @ MONU Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
MOHAN RAGHAV Vs. STATE OF HARYANA
|
July 21, 2014 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
May 7, 2014 |
|
MOHAN SINGH Vs. VINOD KUMAR
|
November 17, 2014 |
|
MOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 13, 2014 |
|
MOHAN SINGH Vs. PRESIDING OFFICER & ANOTHER
|
December 2, 2014 |
|
MOHAN SINGH Vs. PIARA SINGH
|
January 8, 2014 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
MOHAN SINGH Vs. BALBIR SINGH
|
January 13, 2014 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
MOHD ADRISH ALIAS RAJU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 14, 2014 |
|
MOHD BASHIR AND OTHERS Vs. KHUSHI AND OTHERS
|
October 16, 2014 |
|
MOHD. AKRAM Vs. STATE OF HARYANA
|
May 22, 2014 |
|
MOHD. FAKHRUDDIN Vs. STATE OF UT, CHANDIGARH & OTHERS
|
May 21, 2014 |
|
MOHD. HANIF Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
MOHD. IKRAR IMAM Vs. STATE OF HARYANA
|
July 14, 2014 |
|
MOHD. VAHEED KHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
March 19, 2014 |
|
MOHIL Vs. BHUPINDER
|
February 11, 2014 |
|
MOHINDER CHHABRA Vs. UNION OF INDIA AND OTHERS
|
March 6, 2014 |
|
MOHINDER KAUR Vs. RAM PAL SAINI AND OTHERS
|
February 13, 2014 |
|
MOHINDER KAUR Vs. HARBHAJAN SINGH
|
July 15, 2014 |
|
MOHINDER KAUR Vs. RAJBIR SINGH
|
May 22, 2014 |
|
MOHINDER KAUR Vs. MUKHTIAR SINGH
|
February 4, 2014 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
|
November 10, 2014 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
December 10, 2014 |
|
MOHINDER PAL Vs. SOHAN SINGH
|
August 21, 2014 |
|
MOHINDER PAL Vs. PRESIDING OFFICER, LABOUR COURT
|
September 4, 2014 |
|
MOHINDER PAL Vs. PUNJAB AGRO FOOD GRAINS CORPORATION LIMITED
|
March 6, 2014 |
|
MOHINDER PAL SINGH Vs. GURWINDER KAUR
|
February 6, 2014 |
|
MOHINDER PAL SINGH Vs. RAVINDER KAUR
|
December 3, 2014 |
|
MOHINDER SINGH Vs. SWARAN KAUR
|
December 15, 2014 |
|
MOHINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
|
August 19, 2014 |
|
MOHINDER SINGH Vs. UNITED INDIA INSURANCE CO LTD AND ANOTHER
|
November 25, 2014 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 10, 2014 |
|
MOHINDER SINGH Vs. PUNJAB AGRO FOOD GRAIN CORPORATION LTD
|
September 11, 2014 |
|
MOHINDER SINGH Vs. EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION, PWD B&R, GREEN FIELD, LUDHIANA
|
April 2, 2014 |
|
MOHINDER SINGH Vs. PARKASH KAUR
|
March 27, 2014 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
February 11, 2014 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
MOHINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 6, 2014 |
|
MOHINDER SINGH Vs. BAHADUR SINGH AND ORS.
|
July 18, 2014 |
|
MOHINDER SINGH Vs. BALJIT SINGH
|
August 4, 2014 |
|
MOHINDER SINGH Vs. GURAANSH SAINI AND ORS.
|
November 29, 2014 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
February 6, 2014 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
MOHINDER SINGH Vs. BAHADUR SINGH
|
July 17, 2014 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
MOHINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
February 26, 2014 |
|
MOHINDER SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
July 16, 2014 |
|
MOHINDER SINGH AND ORS. Vs. RAJBIR SINGH AND ORS.
|
July 9, 2014 |
|
MOHINDER SINGH AND ORS. Vs. BANTO AND ORS.
|
February 26, 2014 |
|
MOHINDER SINGH AND OTHERS Vs. TARSEM SINGH AND OTHERS
|
November 4, 2014 |
|
MOHINDER SINGH BEEKA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 15, 2014 |
|
MOHINDER SINGH CHAUHAN Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
|
August 14, 2014 |
|
MOHINDER SINGH KAPOOR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 20, 2014 |
|
MOHINDER SINGH UPPAL Vs. FINANCIAL COMMISSIONER, REVENUE AND SECRETARY TO GOVT
|
April 2, 2014 |
|
MOHINDER THAKUR Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
MOHINDER VERMA Vs. SAPNA
|
September 29, 2014 |
|
MOHIT Vs. STATE OF HARYANA
|
March 24, 2014 |
|
MOHIT GARG AND ORS. Vs. AFROJAN AND ORS.
|
May 15, 2014 |
|
MOHIT KAILA Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
MOHIT KAILA Vs. STATE OF PUNJAB & ORS
|
November 11, 2014 |
|
MOHIT KALRA Vs. STATE OF HARYANA
|
January 14, 2014 |
|
MOHIT PRATAP SINGH Vs. UNION OF INDIA
|
January 13, 2014 |
|
MOHIT SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 3, 2014 |
|
MOHNA NAND Vs. STATE OF HARYANA
|
May 7, 2014 |
|
MOMAN RAM Vs. RANJEET KAUR AND ORS.
|
May 15, 2014 |
|
MONA Vs. VARINDER SINGH JAURAS
|
July 7, 2014 |
|
MONEY @ MANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 12, 2014 |
|
MONIKA Vs. STATE OF PUNJAB
|
June 11, 2014 |
|
MONIKA AND ANOTHER Vs. ANIL MENDIRATTA
|
December 23, 2014 |
|
MONIKA ARORA Vs. AMARJIT SINGH AND OTHERS
|
October 17, 2014 |
|
MONIKA BHARDWAJ ALIAS MONIKA KEEBLE Vs. U.T., CHANDIGARH
|
March 21, 2014 |
|
MONIKA YADAV Vs. STAFF SELECTION COMMISSION
|
April 9, 2014 |
|
MONJIT KAUR Vs. FAQIR CHAND
|
December 3, 2014 |
|
MOTHER DAIRY FRUIT & VEGETABLE PRIVATE LIMITED Vs. STATE OF HARYANA
|
February 5, 2014 |
|
MOTI LAL AND OTHERS Vs. MUNICIPAL COMMITTEE, RATIA AND OTHERS
|
December 9, 2014 |
|
MOTI RAM Vs. ICICI LOMBARD AND ORS.
|
May 27, 2014 |
|
MOTI RAM Vs. STATE OF HARYANA
|
April 1, 2014 |
|
MOUNTAIN FALL INDIA PRIVATE LIMITED Vs. LAHMEYER INTERNATIONAL (INDIA) PVT. LTD.
|
May 21, 2014 |
|
MRIGANK AGGARWAL Vs. STATE OF PUNJAB AND OTHERS
|
November 4, 2014 |
|
MS YASHVIKA DAUGHTER OF EX SERGEANT RAM KUMAR Vs. REGISTRAR, PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
August 5, 2014 |
|
MSD INDUSTRIAL ENTERPRISES LTD. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
September 26, 2014 |
|
MUDIT MOHINDRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 10, 2014 |
|
MUKAND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
|
March 18, 2014 |
|
MUKAND LAL Vs. STATE OF HARYANA
|
February 6, 2014 |
|
MUKAT EDUCATIONAL TRUST AND OTHERS Vs. GURDEV SINGH
|
September 26, 2014 |
|
MUKAT PIPES LIMITED Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
MUKESH Vs. GIAN PARKASH
|
February 13, 2014 |
|
MUKESH Vs. MUKESH
|
December 5, 2014 |
|
MUKESH Vs. RANDBIR SINGH
|
July 21, 2014 |
|
MUKESH @ DHIRENDER Vs. STATE OF HARYANA
|
August 5, 2014 |
|
MUKESH BALA Vs. STATE OF HARYANA
|
March 5, 2014 |
|
MUKESH GUPTA Vs. PARVEEN KUMAR KHATRI
|
May 8, 2014 |
|
MUKESH KHOSLA Vs. AMANDEEP KAUR AND ORS.
|
May 30, 2014 |
|
MUKESH KUMAR Vs. KAUSHALAYA DEVI
|
February 13, 2014 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
May 27, 2014 |
|
MUKESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 11, 2014 |
|
MUKESH KUMAR Vs. SUNITA
|
December 3, 2014 |
|
MUKESH KUMAR SAINI Vs. STATE OF HARYANA
|
July 28, 2014 |
|
MUKESH KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2014 |
|
MUKESH RANI Vs. RAM PAL
|
February 12, 2014 |
|
MUKESH SHARMA Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
MUKHTAR MASIH Vs. STATE OF PUNJAB
|
January 17, 2014 |
|
MUKHTIAR CHAND AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 17, 2014 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB AND ORS.
|
May 7, 2014 |
|
MUKHTIAR KAUR Vs. FINANCIAL COMMISSIONER
|
July 21, 2014 |
|
MUKHTIAR KAUR AND ORS. Vs. JAGTAR SINGH AND ORS.
|
May 5, 2014 |
|
MUKHTIAR KAUR GREWAL Vs. STATE OF PUNJAB
|
January 21, 2014 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2014 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
September 16, 2014 |
|
MUKHTIAR SINGH Vs. MALKIT SINGH
|
January 8, 2014 |
|
MUKHTIAR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
April 23, 2014 |
|
MUKHTIAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 27, 2014 |
|
MUKHTIAR SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
|
April 23, 2014 |
|
MUKHTIAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 3, 2014 |
|
MULAKH RAJ Vs. MULAKH RAJ
|
March 21, 2014 |
|
MULAKH RAJ Vs. KISHAN KAUR AND ORS.
|
March 21, 2014 |
|
MULTAN SINGH Vs. SATPAL AND OTHERS
|
November 26, 2014 |
|
MULTAN SINGH Vs. STATE OF HARYANA
|
August 1, 2014 |
|
MUNICIPAL COMMITTEE Vs. COLLECTOR
|
July 18, 2014 |
|
MUNICIPAL COMMITTEE Vs. THE COMMISSIONER, ROHTAK DIVISION AND ORS.
|
December 17, 2014 |
|
MUNICIPAL COMMITTEE, TANDA URMAR Vs. GIAN CHAND
|
January 30, 2014 |
|
MUNICIPAL CORPORATION Vs. M/S. HIGHWAY SERVICE STATION
|
May 27, 2014 |
|
MUNICIPAL CORPORATION Vs. WHIRLPOOL OF INDIA LIMITED
|
May 13, 2014 |
|
MUNICIPAL CORPORATION, BATHINDA Vs. APPELLATE AUTHORITY (PAYMENT OF GRATUITY ACT) AND ORS.
|
August 25, 2014 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. SURINDER KUMAR AND ORS.
|
October 14, 2014 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. PRECEDING OFFICER, LABOUR COURT, LUDHIANA
|
April 3, 2014 |
|
MUNICIPAL CORPORATION, TOWN HALL AMRITSAR Vs. VANEET MAHAJAN
|
May 16, 2014 |
|
MUNICIPAL COUNCIL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 11, 2014 |
|
MUNICIPAL COUNCIL Vs. PRESIDING OFFICER, LABOUR COURT
|
October 10, 2014 |
|
MUNICIPAL COUNCIL Vs. SUBHASH CHAND AND ORS.
|
May 20, 2014 |
|
MUNICIPAL COUNCIL, BATHINDA Vs. JASWANT RAI AND ORS.
|
September 10, 2014 |
|
MUNICIPAL COUNCIL, DINA NAGAR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
November 29, 2014 |
|
MUNICIPAL COUNCIL, MORINDA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
May 28, 2014 |
|
MUNICIPAL COUNCIL, NARWANA DISTT JIND THROUGH EXECUTIVE OFFICER Vs. SADHU RAM S/O LATE SH BABU RAM
|
February 4, 2014 |
|
MUNICIPAL COUNCIL, PATHANKOT Vs. PRESIDING OFFICER
|
May 26, 2014 |
|
MUNICIPAL COUNCIL, THANESAR Vs. HEMA AGGARWAL
|
January 17, 2014 |
|
MUNICIPAL COUNCIL, YAMUNANAGAR Vs. BHARAT STARCH INDUSTRIES LTD
|
May 14, 2014 |
|
MUNIRKA KRISHNA EDUCATION SOCIETY Vs. UNION OF INDIA
|
May 16, 2014 |
|
MUNISH JAIN Vs. SHIMPY JAIN
|
February 5, 2014 |
|
MUNISH KUMAR Vs. PARVEEN KUMAR
|
May 6, 2014 |
|
MUNISH KUMAR SHARMA Vs. STATE OF HARYANA
|
March 25, 2014 |
|
MUNNI Vs. STATE OF HARYANA
|
July 25, 2014 |
|
MUNNI Vs. SURJIT SINGH
|
August 4, 2014 |
|
MUNNI @ CHANDRA Vs. STATE OF HARYANA
|
January 30, 2014 |
|
MUNNI DEVI Vs. FARID KHAN
|
March 26, 2014 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
April 3, 2014 |
|
MURTI DEVI Vs. STATE OF HARYANA
|
May 16, 2014 |
|
MURTI DEVI @ RAMESHWARI DEVI Vs. ARCHANA CHAUHAN
|
March 5, 2014 |
|
MURTI SHIVJI Vs. MUNICIPAL COUNCIL, NARNAUL
|
May 29, 2014 |
|
MUSADDI LAL GARG Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD
|
February 26, 2014 |
|
MUSTAQ MOHD. Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
N S BAWA Vs. STATE OF PUNJAB
|
March 4, 2014 |
|
N T P C SACHDEVA INTERNATIONAL SCHOOL Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER
|
December 5, 2014 |
|
N.K. RANJIT SINGH Vs. UNION OF INDIA
|
July 21, 2014 |
|
N.K. THAPAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 19, 2014 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
NACHHATAR SINGH Vs. RAJESH KUMAR
|
February 17, 2014 |
|
NACHHATTAR KAUR Vs. STATE OF PUNJAB
|
September 16, 2014 |
|
NACHHATTAR SINGH Vs. RAMESH KUMAR BHARDWAJ
|
March 13, 2014 |
|
NAFE SINGH Vs. THE FATEHABAD DISTRICT PRIMARY CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD
|
July 8, 2014 |
|
NAFE SINGH Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD. AND ORS.
|
November 17, 2014 |
|
NAFE SINGH AND OTHERS Vs. SHAKTI SINGH AND OTHERS
|
October 6, 2014 |
|
NAGAR PANCHAYAT BEGOWAL Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
NAGAR PARISHAD NARNAUL AND ORS. Vs. UNION OF INDIA
|
August 22, 2014 |
|
NAGAR SINGH @ NAGO Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
NAGINDER SINGH Vs. PREM SINGH
|
May 20, 2014 |
|
NAGINDER SINGH Vs. HAZURA SINGH
|
March 14, 2014 |
|
NAHAR SINGH AND OTHERS Vs. CHARAN SINGH AND ANOTHER
|
September 10, 2014 |
|
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 28, 2014 |
|
NAIB SINGH Vs. HAZURA SINGH AND OTHERS
|
December 2, 2014 |
|
NAIK VIKAS KUMR MESKAR Vs. UNION OF INDIA AND ORS.
|
December 10, 2014 |
|
NAIN SINGH Vs. STATE OF HARYANA
|
July 9, 2014 |
|
NAINI DEVI Vs. RUPINDER SINGH
|
April 9, 2014 |
|
NAJIBUL HASSAN Vs. THE BOARD OF GOVERNORS, GOVERNMENT OF POLYTECHNIC EDUCATION AND ORS.
|
October 13, 2014 |
|
NAKLI RAM Vs. THE HARYANA STATE ELECTRICITY BOARD
|
July 3, 2014 |
|
NAKSHATRA VIDYAPEETH Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
May 26, 2014 |
|
NAKUL SAXENA Vs. SHIVANI SAXENA
|
May 9, 2014 |
|
NAMANDEEP SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
NAMCHI Vs. STATE OF HARYANA
|
July 17, 2014 |
|
NANAD KISHORE Vs. SANTOSH MISHRA
|
January 14, 2014 |
|
NANAK CHAND Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
NANAK CHAND Vs. STATE OF HARYANA AND OTHERS
|
November 13, 2014 |
|
NAND KAUR AND ORS. Vs. DIRECTOR, CONSOLIDATION OF HOLDING AND ORS.
|
September 5, 2014 |
|
NAND KISHORE Vs. STATE OF HARYANA
|
May 1, 2014 |
|
NAND KISHORE SHARMA Vs. PREM SHANKAR BEGOWALLA
|
July 16, 2014 |
|
NAND LAL Vs. STATE OF HARYANA
|
February 5, 2014 |
|
NAND LAL AND ORS. Vs. MUNICIPAL CORPORATION AND ORS.
|
November 26, 2014 |
|
NAND RAM Vs. MANMOHAN LAL AND OTHERS
|
August 1, 2014 |
|
NANDAL SERVICE STATION Vs. UNION OF INDIA AND ORS.
|
December 11, 2014 |
|
NANDI LAL AND OTHERS Vs. STATE OF PUNJAB
|
August 28, 2014 |
|
NANDINI Vs. BHARAT SANCHAR NIGAM LIMITED
|
May 1, 2014 |
|
NANHI DEVI Vs. BALJEET
|
July 15, 2014 |
|
NANKU RAM Vs. MOHAN SINGH
|
March 14, 2014 |
|
NAR SINGH Vs. DESBIR
|
March 18, 2014 |
|
NAR SINGH Vs. STATE OF HARYANA
|
January 23, 2014 |
|
NAR SINGH DASS MEMORIAL EDUCATION SOCIETY Vs. CHAUDHARY DEVI LAL UNIVERSITY AND ORS.
|
September 3, 2014 |
|
NARAIN SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 27, 2014 |
|
NARANG SINGH Vs. SUPERINTENDING ENGINEER, MECHANICAL MAINTENANCE CIRCLE, GURU
NANAK DEV THERMAL PLANT, BATHINDA
|
January 16, 2014 |
|
NARANJAN DASS Vs. NIRMAL DASS AND ORS.
|
September 23, 2014 |
|
NARANJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2014 |
|
NARDEV INDER SINGH Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
NARENDER Vs. JAI SINGH
|
February 5, 2014 |
|
NARENDER KUMAR Vs. SURESH KUMAR
|
May 20, 2014 |
|
NARENDER KUMAR Vs. BISHAN DUTT
|
July 1, 2014 |
|
NARENDER KUMAR SURI AND OTHERS Vs. NARENDRA POLYMERS PVT LTD
|
October 14, 2014 |
|
NARENDER MITTAL Vs. SURENDER
|
September 16, 2014 |
|
NARENDER NAYYAR Vs. SHEODAN SINGH AND ORS.
|
May 1, 2014 |
|
NARENDER PAL SINGH Vs. STATE OF HARYANA
|
April 24, 2014 |
|
NARENDER SINGH Vs. STATE OF HARYANA
|
February 10, 2014 |
|
NARENDRA KUMAR Vs. KARTAR SINGH
|
August 2, 2014 |
|
NARENDRA KUMAR Vs. HARYANA LABOUR WELFARE BOARD
|
March 12, 2014 |
|
NARESH Vs. DHAN SINGH AND OTHERS
|
November 10, 2014 |
|
NARESH Vs. STATE OF HARYANA
|
September 3, 2014 |
|
NARESH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 16, 2014 |
|
NARESH Vs. STATE OF HARYANA
|
July 25, 2014 |
|
NARESH Vs. HANUMAN AND OTHERS
|
March 12, 2014 |
|
NARESH @ JOGI Vs. STATE OF HARYANA
|
May 13, 2014 |
|
NARESH @ NARSI Vs. STATE OF HARYANA AND ANOTHER
|
October 17, 2014 |
|
NARESH AGGARWAL Vs. RAMESH CHAND
|
February 24, 2014 |
|
NARESH CHAUHAN Vs. STATE OF HARYANA
|
February 7, 2014 |
|
NARESH DEVI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
November 19, 2014 |
|
NARESH GARG Vs. M/S INNOVATIVE TEXTILES PRIVATE LIMITED
|
November 17, 2014 |
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NARESH GARG Vs. UNION TERRITORY OF CHANDIGARH
|
May 12, 2014 |
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NARESH GUPTA Vs. RANVIR KUMAR DUGGAL
|
September 22, 2014 |
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NARESH KADAYN Vs. STATE OF HARYANA AND ORS.
|
September 10, 2014 |
|
NARESH KUMAR Vs. KRISHAN KUMAR
|
May 30, 2014 |
|
NARESH KUMAR Vs. KARTAR SINGH
|
April 11, 2014 |
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NARESH KUMAR Vs. RENU KHERA AND OTHERS
|
May 7, 2014 |
|
NARESH KUMAR Vs. PSPCL
|
July 4, 2014 |
|
NARESH KUMAR Vs. MAJIDAN
|
March 20, 2014 |
|
NARESH KUMAR Vs. ZONAL MANAGER, PUNJAB AND SINDH BANK AND OTHERS
|
February 10, 2014 |
|
NARESH KUMAR Vs. REKHA
|
November 25, 2014 |
|
NARESH KUMAR Vs. PARUL CHHABRA AND OTHERS
|
August 13, 2014 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
May 21, 2014 |
|
NARESH KUMAR Vs. D.G.P. (DIRECTOR GENERAL OF POLICE), HARYANA
|
April 1, 2014 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
July 21, 2014 |
|
NARESH KUMAR Vs. SONU AND ORS.
|
October 30, 2014 |
|
NARESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
|
September 10, 2014 |
|
NARESH KUMAR AND ANOTHER Vs. NANU RAM AND OTHERS
|
October 13, 2014 |
|
NARESH KUMAR SEHGAL Vs. STATE OF PUNJAB
|
September 25, 2014 |
|
NARESH KUMARI Vs. STATE OF PUNJAB AND ORS.
|
November 10, 2014 |
|
NARESH PRABHAKAR Vs. INDUSTRIAL TRIBUNAL AMRITSAR
|
August 11, 2014 |
|
NARINDER Vs. GRAPHIC RESEARCH CONSULTANTS (INDIA) PVT. LTD. AND ORS.
|
May 21, 2014 |
|
NARINDER Vs. STATE OF HARYANA
|
August 20, 2014 |
|
NARINDER ANEJA Vs. HARBANS LAL AND ORS.
|
September 9, 2014 |
|
NARINDER DASS CHELA GOPAL DASS Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
NARINDER KAUR Vs. SHEHBAZ BHATTI
|
December 24, 2014 |
|
NARINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
July 17, 2014 |
|
NARINDER KAUR SETHI Vs. UNION OF INDIA
|
July 3, 2014 |
|
NARINDER KUMAR Vs. HARDIAL SINGH
|
July 14, 2014 |
|
NARINDER KUMAR Vs. DEPUTY DIRECTOR (LCPP) PUNJAB
|
January 9, 2014 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
NARINDER KUMAR Vs. AJMER SINGH
|
January 8, 2014 |
|
NARINDER KUMAR Vs. STATE BANK OF INDIA
|
August 7, 2014 |
|
NARINDER KUMAR DUREJA Vs. JUGRAJ SINGH KANG
|
February 20, 2014 |
|
NARINDER KUMAR GUPTA Vs. DEPUTY COMMISSIONER
|
July 16, 2014 |
|
NARINDER NATH Vs. UOI
|
July 16, 2014 |
|
NARINDER PAL Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
NARINDER PAL SINGH Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
NARINDER PAUL SINGH Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
December 23, 2014 |
|
NARINDER SINGH Vs. PRITAM SINGH
|
September 16, 2014 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
NARINDER SINGH Vs. TARSEM SINGH AND ORS.
|
October 9, 2014 |
|
NARINDER SINGH Vs. C.B.I. AND ORS.
|
August 29, 2014 |
|
NARINDER SINGH Vs. GRAM PANCHAYAT
|
December 19, 2014 |
|
NARINDERJIT SINGH @ ANDY Vs. STATE OF PUNJAB
|
November 13, 2014 |
|
NARINDERPAL SINGH Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
NAROTAM DASS Vs. PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER
|
May 28, 2014 |
|
NARSI Vs. BALVINDER SINGH AND ORS.
|
January 23, 2014 |
|
NARSI DASS Vs. SURENDER
|
November 13, 2014 |
|
NARVI GILL Vs. STATE OF HARYANA
|
July 28, 2014 |
|
NASIB ALI Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
NASIB KAUR Vs. STATE OF HARYANA
|
January 30, 2014 |
|
NASIB KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2014 |
|
NASIB KAUR AND ORS. Vs. GURMAIL SINGH AND ORS.
|
August 6, 2014 |
|
NATH SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
NATHA SINGH Vs. PRINCIPAL SECRETARY, IRRIGATION DEPARTMENT PUNJAB GOVT. AND ORS.
|
March 14, 2014 |
|
NATHA SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 1, 2014 |
|
NATHA SINGH Vs. UNION TERRITORY, CHANDIGARH
|
January 24, 2014 |
|
NATHI AND ORS. Vs. PRAHLAD AND ORS.
|
May 28, 2014 |
|
NATHU RAM Vs. STATE OF HARYANA
|
July 25, 2014 |
|
NATHU RAM Vs. HANS RAJ
|
September 22, 2014 |
|
NATHU RAM Vs. STATE OF HARYANA
|
August 13, 2014 |
|
NATHU RAM Vs. STATE OF HARYANA
|
April 23, 2014 |
|
NATHU RAM PREM CHAND Vs. JAGROOP SINGH
|
November 11, 2014 |
|
NATIONAL COPIER EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. GURINDER PAL SINGH
|
February 13, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. SURMI DEVI
|
July 14, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. KUNWAR PAL
|
March 21, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RITA GOYAL
|
January 30, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. BHAGATI
|
February 5, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. USHA DEVI AND ORS.
|
January 28, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. DALIP SINGH AND OTHERS
|
January 23, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAGIR KAUR
|
July 11, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. JASBIR KAUR
|
February 18, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJ KUMAR
|
March 12, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. PARAMA NAND
|
February 6, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. CHANDER PATI
|
March 26, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. JASBIR SINGH AND ORS.
|
July 7, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAI LASIE
|
July 1, 2014 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. BIMLA DEVI AND ORS.
|
January 24, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. SURINDER KAUR
|
February 18, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. MOHINDER KAUR
|
July 3, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. BALDHIR SINGH
|
May 29, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHA DEVI
|
May 28, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MITHU SINGH @ CHET SINGH
|
January 9, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PARMOD DEVI
|
July 21, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAJANI
|
July 22, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GURDEV KAUR
|
February 18, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJWATI AND ORS.
|
January 10, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. REKHA RANI AND OTHERS
|
October 7, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. OMPATI AND OTHERS
|
October 6, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BANSO DEVI AND OTHERS
|
November 19, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SANTOSH KUMAR GAUR AND OTHERS
|
May 7, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DAYA CHAND AND ORS.
|
December 2, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDESH RANI AND ORS.
|
October 16, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJENDER KUMAR AND ORS.
|
September 4, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED, CHANDIGARH Vs. GURJANT SINGH AND ANOTHER
|
September 4, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. VATIKA SPINNING MILLS LTD
|
October 7, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. INDERJIT KAUR AND OTHERS
|
September 24, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GEETA RANI AND ORS
|
December 23, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BISSO DEVI
|
February 12, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GURPREET SINGH AND ORS.
|
May 27, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHAZNA DEVI
|
April 28, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAM NIWAS AND ORS.
|
September 6, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MAYA DEVI
|
March 14, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JAGWINDER KAUR
|
January 28, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SARITA
|
January 8, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NIRMAL SINGH AND ORS
|
January 23, 2014 |
|
NATIONAL PACKING INDUSTRIES Vs. STATE OF HARYANA
|
August 8, 2014 |
|
NAURANG SINGH Vs. PRESIDING OFFICER
|
April 3, 2014 |
|
NAVDEEP KUMAR Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
NAVEEN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2014 |
|
NAVEEN CHAUDHARY Vs. STATE OF HARYANA
|
April 2, 2014 |
|
NAVEEN GOEL Vs. SURABHI
|
September 8, 2014 |
|
NAVEEN KUMAR Vs. PANJAB UNIVERSITY AND ORS.
|
September 17, 2014 |
|
NAVEEN KUMAR AGGARWAL AND ORS. Vs. DOVE CREATION PVT. LTD. AND ORS.
|
November 13, 2014 |
|
NAVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 19, 2014 |
|
NAVJIWAN Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
NAVJOT KAUR Vs. VIR SINGH LOPOKE
|
April 26, 2014 |
|
NAVNEET KAUR Vs. SARV SIKSHA ABHIYAN AUTHORITY AND ORS.
|
November 20, 2014 |
|
NAVNEET KAUSHAL & ORS Vs. STATE OF HARYANA & ORS
|
November 4, 2014 |
|
NAVNEET SINGH Vs. SHALINI
|
October 27, 2014 |
|
NAVPREET KAUR Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
NAVSHER SINGH NAIN Vs. JAI KIRAN WALIA AND OTHERS
|
March 28, 2014 |
|
NAVTEJ SINGH Vs. DARBARA SINGH AND ORS.
|
August 22, 2014 |
|
NAWAB ALI Vs. STATE OF HARYANA
|
May 30, 2014 |
|
NAWAB SINGH AND OTHERS Vs. KRISHAN CHAND AND OTHERS
|
September 15, 2014 |
|
NAWANSHAHR TRUCK OWNERS UNION Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
NAYAB SINGH Vs. RANDHIR SINGH AND ORS.
|
July 4, 2014 |
|
NAZAR MOHAMMAD Vs. STATE OF PUNJAB
|
November 10, 2014 |
|
NAZAR SINGH Vs. SATNAM SINGH AND ORS.
|
November 14, 2014 |
|
NAZAR SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
NAZAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
November 13, 2014 |
|
NAZROOL KHAN Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
NEEL METAL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 31, 2014 |
|
NEELAM Vs. RAVINDER KUMAR
|
December 16, 2014 |
|
NEELAM Vs. MAN SINGH AND ORS.
|
November 19, 2014 |
|
NEELAM AND OTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 6, 2014 |
|
NEELAM MALHOTRA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 16, 2014 |
|
NEELAM PURI Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
NEELAM RANI Vs. ASHOK KUMAR AND ORS.
|
August 19, 2014 |
|
NEELAM RANI Vs. PARVEEN KUMAR
|
January 20, 2014 |
|
NEELAM RANI Vs. MAINKA @ MAINA DEVI
|
March 10, 2014 |
|
NEELAM SAINI Vs. DINKAR SAINI
|
January 15, 2014 |
|
NEELI TV AND ELECTRONICS Vs. RAVINDER SACHDEVA
|
August 4, 2014 |
|
NEENA DIWAN Vs. HARPAL SINGH @ BITTU
|
May 21, 2014 |
|
NEERAJ Vs. STATE OF HARYANA
|
May 27, 2014 |
|
NEERAJ Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
NEERAJ AGGARWAL Vs. STATE OF HARYANA
|
January 20, 2014 |
|
NEERAJ GOGIA Vs. STATE OF HARYANA
|
January 17, 2014 |
|
NEERAJ KUMAR Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
NEERAJ KUMAR Vs. GURU JAMBESHWAR UNIVERSITY
|
July 16, 2014 |
|
NEERU Vs. JAGATJIT SINGH AHLUWALIA
|
November 17, 2014 |
|
NEERU KUMARI Vs. STATE OF PUNJAB
|
August 12, 2014 |
|
NEETA Vs. STATE OF HARYANA
|
July 22, 2014 |
|
NEETISH MANOCHA AND ORS Vs. STATE (UT CHANDIGARGH) AND ANR
|
November 3, 2014 |
|
NEETU SHARMA Vs. SANJAY SINGH
|
July 7, 2014 |
|
NEHA PHOGAT Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMALS SCIENCES AND ANOTHER
|
September 18, 2014 |
|
NEK SINGH Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
NEW AGE TOWN PLANNER LTD. Vs. ASHOK KUMAR AND ORS.
|
November 26, 2014 |
|
NEW HARYANA COOP. TRANSPORT SOCIETY LTD Vs. ANAND KUMAR TYAGI
|
July 18, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. BABITA DEVI AND OTHERS
|
November 4, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VASDEV KALRA
|
April 23, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PATASO
|
May 15, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SULASHNA AGGARWAL AND ORS.
|
April 25, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MEENU GOYAL
|
February 12, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. S.S. PURI
|
February 20, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NIHAL SINGH
|
July 18, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RUPINDER KAUR
|
February 4, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VIKRAM PURI AND ANR.
|
February 20, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH DEVI AND ORS.
|
May 30, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SEEMA DEVI AND ORS.
|
February 7, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MALKIAT SINGH
|
January 16, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTI DEVI
|
May 20, 2014 |
|
NEW INDIA ASSURANCE COMPANY Vs. MUKESH KUMAR
|
July 24, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BACHAN KAUR
|
July 10, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. CHAMELI
|
July 7, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SARABJIT KAUR AND OTHERS
|
October 17, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KANTA DEVI AND OTHERS
|
July 3, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KANCHAN RANI AND OTHERS
|
December 2, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MANJIT KAUR AND OTHERS
|
September 4, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIKRAMJIT
|
July 16, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAROJ DEVI
|
December 3, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEERU AND ORS.
|
August 4, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUKHVINDER KAUR
|
July 9, 2014 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. CHANDER KALA AND ANOTHER
|
December 24, 2014 |
|
NEW MAHAJAN IRON STORE AND OTHERS Vs. IMPROVEMENT TRUST BATALA
|
September 23, 2014 |
|
NEW UNITED TRANSPORT PVT LIMITED Vs. SAWINDER KAUR
|
January 17, 2014 |
|
NEWS WELFARE SOCIETY Vs. STATE OF HARYANA AND OTHERS
|
May 20, 2014 |
|
NHPC LIMITED Vs. JAI PARKASH ASSOCIATES LTD
|
February 6, 2014 |
|
NIAZ KHAN Vs. STATE OF PUNJAB
|
May 8, 2014 |
|
NIBBU Vs. STATE OF HARYANA
|
September 2, 2014 |
|
NIDHI DUTTA Vs. SOHIL DUTTA
|
July 30, 2014 |
|
NIDHI KAKKAR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
NIDHI KAKKAR Vs. SWARAN KAKKAR
|
July 18, 2014 |
|
NIDHI KUKAL Vs. GENERAL PUBLIC
|
May 29, 2014 |
|
NIHAL SINGH Vs. LAXMI
|
March 20, 2014 |
|
NIHAL SINGH Vs. CHHOTA DEVI
|
September 22, 2014 |
|
NIHARIKA SAHNI Vs. RAJ YUVRAJ SINGH BAINS AND OTHERS
|
July 11, 2014 |
|
NIKHIL AHUJA Vs. STATE OF PUNJAB
|
January 9, 2014 |
|
NIKHIL JAIN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 10, 2014 |
|
NIKHIL SAINI Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
NIKKA MAL JEWELLERS Vs. ASHOK JAIN
|
December 24, 2014 |
|
NIKKI Vs. STATE OF HARYANA
|
February 12, 2014 |
|
NIMBUS HARBOR FACILITIES MANAGEMENT PVT LIMITED Vs. BELLEVUE CENTRAL PART KK CONDOMINIUM ASSOCIATION
|
April 4, 2014 |
|
NINDER SINGH @ HARJINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
NIRANJAN RUPAL Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
NIRANJAN SARUP (DECEASED) Vs. CHHABIL DASS CHELA
|
February 26, 2014 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
NIRANJAN SINGH Vs. CHANDIGARH HOUSING BOARD AND OTHERS
|
October 27, 2014 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
NIRANJAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
March 5, 2014 |
|
NIRANJAN SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
November 28, 2014 |
|
NIRANKAR SINGH Vs. JATINDER SINGH
|
July 23, 2014 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
NIRDOSH BALA AND ORS. Vs. SHIV CHARAN AND ORS.
|
February 6, 2014 |
|
NIRMAL KAUR Vs. JAGJIT SINGH AND OTHERS
|
September 3, 2014 |
|
NIRMAL KAUR Vs. KRISHAN SINGH
|
March 19, 2014 |
|
NIRMAL KAUR Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
NIRMAL SINGH Vs. UNION OF INDIA
|
July 15, 2014 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
August 19, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
NIRMAL SINGH Vs. UNION OF INDIA
|
February 5, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
NIRMAL SINGH Vs. PUNJAB STATE
|
January 14, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
September 4, 2014 |
|
NIRMAL SINGH Vs. INDERJIT SINGH AND OTHERS
|
February 17, 2014 |
|
NIRMAL SINGH Vs. KULBIR SINGH AND ORS.
|
November 25, 2014 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
January 9, 2014 |
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NIRMAL SINGH Vs. KAMAL SAINI
|
February 21, 2014 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 11, 2014 |
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NIRMAL SINGH Vs. KARNAIL SINGH
|
July 14, 2014 |
|
NIRMAL SINGH @ KAKA Vs. OM PARKASH
|
November 5, 2014 |
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NIRMAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 9, 2014 |
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NIRMAL SINGH AND ANOTHER Vs. SMT. HARBANS KAUR AND OTHERS
|
December 12, 2014 |
|
NIRMAL SINGH AND ORS. Vs. SURJIT SINGH AND ORS.
|
March 25, 2014 |
|
NIRMAL SINGH AND ORS. Vs. TARSEM SINGH AND ORS.
|
May 1, 2014 |
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NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2014 |
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NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2014 |
|
NIRMALA Vs. STATE OF PUNJAB
|
January 10, 2014 |
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NIRMALA DEVI Vs. SUNITA DEVI
|
March 27, 2014 |
|
NIRMALA DEVI Vs. HARI KRISHAN
|
December 11, 2014 |
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NIRMALA DEVI AND OTHERS Vs. NARENDER PAL AND OTHERS
|
January 31, 2014 |
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NIRMALA DEVI AND OTHERS Vs. MEWA SINGH AND ANOTHER
|
February 5, 2014 |
|
NIRMALA PRASHER Vs. DINA NATH
|
January 9, 2014 |
|
NIRMALA SHARMA AND OTHERS Vs. JAGDISH LAL AND OTHERS
|
December 2, 2014 |
|
NIRMLA Vs. STATE OF HARYANA
|
June 2, 2014 |
|
NIRMLA DEVI AND ORS. Vs. BINDER SINGH ALIAS BINDER AND ORS.
|
March 13, 2014 |
|
NIRPALJEET KAUR Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
NIRVAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 28, 2014 |
|
NIRVAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 28, 2014 |
|
NIRVAIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2014 |
|
NIRVAIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2014 |
|
NISHA RANI Vs. ASHOK KUMAR
|
December 16, 2014 |
|
NISHAN SINGH Vs. PARAMJIT KAUR AND ORS.
|
November 11, 2014 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
NISHAN SINGH @ KALA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 28, 2014 |
|
NISHAN SINGH @ SHANA Vs. STATE OF PUNJAB
|
September 29, 2014 |
|
NISHAN SINGH AND OTHERS Vs. BHAJAN PARTAP SINGH AND OTHERS
|
October 1, 2014 |
|
NISHANT Vs. STATE OF HARYANA AND ANOTHER
|
June 30, 2014 |
|
NISHI GUPTA Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
NITESH Vs. STATE OF HARYANA
|
May 19, 2014 |
|
NITESH Vs. SMT. NURI AND OTHERS
|
May 23, 2014 |
|
NITIKA Vs. STATE OF PUNJAB
|
April 7, 2014 |
|
NITIN ANAND Vs. STATE OF UT
|
July 24, 2014 |
|
NITIN CHHABRA Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
NITIN PANWAR AND ANOTHER Vs. VINOD KUMAR AND OTHERS
|
September 6, 2014 |
|
NITIN VOHRA Vs. STATE OF PUNJAB AND ANR
|
December 3, 2014 |
|
NITIN WASIL Vs. PARKASH AND ORS.
|
May 9, 2014 |
|
NITTU ALIAS BITTU ALIAS BINTU Vs. STATE OF HARYANA
|
March 13, 2014 |
|
NIZAM DIN SON OF BOOTA Vs. IDU SON OF JIWA
|
December 5, 2014 |
|
NOHAR CHAND Vs. SHIVJI RAM
|
August 1, 2014 |
|
NOORDIN Vs. STATE OF HARYANA
|
July 18, 2014 |
|
NORANG SINGH Vs. NAHAR SINGH AND ORS.
|
August 28, 2014 |
|
NOSAHIBA Vs. ISRAR AHMED
|
March 11, 2014 |
|
NOTIFIED AREA COMMITTEE, LOHARU DISTRICT BHIWANI Vs. UNION OF INDIA
|
April 11, 2014 |
|
NU-CHEM OILS (P) LTD Vs. NARESH TRADING COMPANY
|
May 6, 2014 |
|
NUWARE INDIA LIMITED Vs. STATE OF HARYANA
|
January 10, 2014 |
|
O P KALRA Vs. MUNICIPAL CORPORATION FARIDABAD
|
September 18, 2014 |
|
O.P.MAHAJAN Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
ODEAN RESTAURANT Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2014 |
|
OLAM AGRO INDIA LIMITED Vs. STATE
|
March 24, 2014 |
|
OM DUTT Vs. MOHAN LAL
|
August 20, 2014 |
|
OM EDUCATION TRUST Vs. MAHARISHI DAYANAND UNIVERSITY
|
January 24, 2014 |
|
OM EDUCATIONAL AND CHARITABLE TRUST Vs. PUNJAB NATIONAL BANK
|
August 14, 2014 |
|
OM OIL AND SERVICE STATION Vs. JASBIR SINGH
|
February 13, 2014 |
|
OM PAL Vs. SURINDER KUMAR
|
January 8, 2014 |
|
OM PAL RANA Vs. THE STATE OF HARYANA
|
July 10, 2014 |
|
OM PARKASH Vs. VINOD KUMAR
|
January 16, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 8, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 15, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 15, 2014 |
|
OM PARKASH Vs. PARMINDER SINGH AND ANOTHER
|
November 10, 2014 |
|
OM PARKASH Vs. STATE OF PUNJAB AND ANOTHER
|
November 10, 2014 |
|
OM PARKASH Vs. BAL MUKAND
|
March 7, 2014 |
|
OM PARKASH Vs. SARJO
|
February 20, 2014 |
|
OM PARKASH Vs. MUNICIPAL COMMITTEE
|
May 7, 2014 |
|
OM PARKASH Vs. SMT. BIMLA DEVI
|
May 22, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA AND ORS
|
August 8, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 24, 2014 |
|
OM PARKASH Vs. GURPREET SINGH
|
June 30, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
April 9, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 11, 2014 |
|
OM PARKASH Vs. UNION OF INDIA
|
March 18, 2014 |
|
OM PARKASH Vs. THE PRESIDING OFFICER AND ORS.
|
November 20, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 2, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
February 21, 2014 |
|
OM PARKASH Vs. LINE INCHARGE, AMIT KUMAR
|
March 11, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 26, 2014 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
April 22, 2014 |
|
OM PARKASH @ BADSHAH AND ANOTHER Vs. STATE OF HARYANA
|
July 23, 2014 |
|
OM PARKASH ALIAS PARKASH Vs. DEVI SINGH AND OTHERS
|
November 11, 2014 |
|
OM PARKASH AND ANOTHER Vs. THE COMMISSIONER OF INCOME TAX AND OTHERS
|
July 17, 2014 |
|
OM PARKASH AND ORS. Vs. SHAMSHER SINGH AND ORS.
|
August 28, 2014 |
|
OM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 17, 2014 |
|
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2014 |
|
OM PARKASH JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 15, 2014 |
|
OM PARKASH KRISHAN KUMAR MITTAL Vs. DIVINE MISSION SOCIETY
|
May 27, 2014 |
|
OM PARKASH MUKDAM Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2014 |
|
OM PARKASH SHARMA Vs. HVPNL
|
April 3, 2014 |
|
OM PARKASH SHARMA Vs. CHANDIGARH ADMINISTRATION
|
July 17, 2014 |
|
OM PARKASH THAREJA Vs. STATE OF HARYANA AND ORS.
|
August 28, 2014 |
|
OM PATI Vs. STATE OF HARYANA
|
May 14, 2014 |
|
OM PATI Vs. DHARAM PAL
|
May 22, 2014 |
|
OM PATI AND ANOTHER Vs. PARDEEP KUMAR AND OTHERS
|
September 22, 2014 |
|
OM PRAKASH Vs. MUKESH KUMAR
|
July 15, 2014 |
|
OM PRAKASH Vs. KRISHNA AND OTHERS
|
February 11, 2014 |
|
OM SINGH Vs. STATE OF HARYANA
|
July 31, 2014 |
|
OM TRADERS Vs. KRISH REFINERIES LTD
|
March 4, 2014 |
|
OM VATI Vs. PRITHI SINGH
|
March 20, 2014 |
|
OMA DEVI Vs. SANATAN DHARAM SABHA
|
February 26, 2014 |
|
OMBIR Vs. STATE OF HARYANA
|
March 13, 2014 |
|
OMBIR Vs. CHANDER PARKASH AND OTHERS
|
December 2, 2014 |
|
OMBIR AND OTHERS Vs. STATE OF HARYANA
|
August 26, 2014 |
|
OMNIPLAST PVT. LTD. Vs. H.S.I.I.D.C. LTD. AND ANOTHER
|
October 14, 2014 |
|
ONKAR @ ONKAR VERMA Vs. STATE OF HARYANA
|
December 23, 2014 |
|
ONKAR SINGH Vs. TILAK RAJ
|
August 8, 2014 |
|
ONKAR SINGH Vs. JARNAIL SINGH
|
January 17, 2014 |
|
ONKAR SINGH Vs. BALWINDER SINGH
|
August 12, 2014 |
|
ONKAR SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 15, 2014 |
|
ONKAR SINGH Vs. STATE OF HARYANA
|
July 31, 2014 |
|
ONKAR SINGH Vs. STATE OF HARYANA
|
July 3, 2014 |
|
OPENDER PAL Vs. STATE OF HARYANA
|
July 24, 2014 |
|
ORIENT RESINS LIMITED Vs. THE STATE OF HARYANA
|
August 12, 2014 |
|
ORIENTAL BANK OF COMMERCE Vs. SANTOSH DEVI
|
April 21, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. HANS RAJ
|
April 7, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. NARINDER KAUR
|
February 5, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. DAYAWANTI
|
July 7, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. DARSHANI DEVI
|
March 18, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MAMTA DEVI
|
July 14, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SIMARJIT KAUR
|
January 14, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. HOSHIAR SINGH AND OTHERS
|
May 9, 2014 |
|
ORIENTAL INSURANCE COMPANY Vs. SHIV KUMAR
|
February 5, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIMLA ALIAS MIMLA DEVI
|
May 29, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUKHDEV SINGH
|
January 30, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. TILAK HANDLOOM INDUSTRIES
|
August 13, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. POONAM DEVI AND OTHERS
|
September 23, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUKHMANI AND OTHERS
|
November 5, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PHOOL KANWAR AND OTHERS
|
December 8, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULWANT KAUR
|
May 7, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. TILAK RAJ AND ORS.
|
August 20, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SITA AND OTHERS
|
December 23, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. USHA RANI & OTHERS
|
September 9, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BALWINDER KAUR
|
January 17, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI
|
January 30, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KRISHAN DEVI
|
February 7, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KALU RAM
|
July 9, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. GEETA RANI
|
February 5, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RACHAN KAUR AND ORS.
|
November 25, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD., CHANDIGARH Vs. PERMANENT LOK ADALAT, FARIDABAD AND OTHERS
|
January 27, 2014 |
|
OSWAL WOOLEN MILLS LTD Vs. UNION OF INDIA AND OTHERS
|
May 23, 2014 |
|
P K SEHGAL Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
|
February 6, 2014 |
|
P.B. PESTICIDES Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
P.D. GARG Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
P.S. SAWHNEY Vs. UNION OF INDIA AND OTHERS
|
January 24, 2014 |
|
P.S.G. STEELS PVT. LIMITED Vs. STATE OF HARYANA
|
February 28, 2014 |
|
PADAM SAIN BANSAL Vs. NATHU RAM GURSHARAN DASS AND ORS.
|
September 4, 2014 |
|
PADMA MALHOTRA AND ORS. Vs. RAMESH CHANDER AND ORS.
|
September 24, 2014 |
|
PAL FILLING STATION, DEALER BHARAT PETROLEUM CORPORATION Vs. UNION OF INDIA AND ORS.
|
December 4, 2014 |
|
PAL KAUR Vs. KULWANT SINGH @ JASWANT SINGH
|
March 25, 2014 |
|
PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 14, 2014 |
|
PAL SINGH Vs. STATE OF HARYANA AND ORS.
|
August 25, 2014 |
|
PALA RAM Vs. STATE OF HARYANA
|
July 10, 2014 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
November 18, 2014 |
|
PALACE RESORT AND BANQUET ASSOCIATION Vs. STATE OF HARYANA
|
March 20, 2014 |
|
PALE RAM Vs. THE PRESIDING OFFICER
|
February 24, 2014 |
|
PALO DEVI Vs. GURMUKH SINGH
|
February 12, 2014 |
|
PALWINDER KAUR Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
PALWINDER SINGH Vs. MEENU DUGGAL AND OTHERS
|
December 24, 2014 |
|
PALWINDER SINGH Vs. PARAMJIT KAUR DHILLON
|
September 22, 2014 |
|
PALWINDER SINGH Vs. LAKHBIR SINGH AND OTHERS
|
August 27, 2014 |
|
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 16, 2014 |
|
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2014 |
|
PANCHAYAT SAMITI THROUGH EXECUTIVE OFFICER, PANCHAYAT SAMITI, KALANAUR Vs. RAM JIWAN
|
September 17, 2014 |
|
PANDIT DURGA DUTT SHARMA Vs. VIDYA DEVI
|
January 30, 2014 |
|
PANKAJ Vs. STATE OF HARYANA
|
November 25, 2014 |
|
PANKAJ Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2014 |
|
PANKAJ DASS Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
PANKAJ KAUSHAL Vs. STATE OF HARYANA
|
January 8, 2014 |
|
PANKAJ KUMAR AND ANR Vs. STATE OF PUNJAB
|
November 21, 2014 |
|
PANKAJ SHARMA Vs. EDUCATION TRIBUNAL, PUNJAB AND OTHERS
|
September 17, 2014 |
|
PANKAJ WADHWA Vs. PURNIMA WADHWA
|
July 18, 2014 |
|
PANNAL LAL Vs. HSDC
|
February 4, 2014 |
|
PAPER WORKERS AND LABOUR UNION Vs. ANCO PAPERS LTD. AND ORS.
|
May 6, 2014 |
|
PAPPI ALIAS KULBIR SINGH AND ANOTHER Vs. TARSEM SINGH AND OTHERS
|
October 17, 2014 |
|
PARADISE COLLEGE OF EDUCATION Vs. STATE OF PUNJAB
|
June 25, 2014 |
|
PARAMJEET Vs. BHIM SINGH
|
February 21, 2014 |
|
PARAMJEET AND OTHERS Vs. JASMEET SINGH AND AND ORS
|
May 8, 2014 |
|
PARAMJIT KAUR Vs. SUKHRAJ KAUR
|
January 8, 2014 |
|
PARAMJIT KAUR Vs. GURMAIL SINGH AND ANOTHER
|
January 10, 2014 |
|
PARAMJIT KAUR Vs. TARLOK SINGH
|
March 12, 2014 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2014 |
|
PARAMJIT KAUR Vs. ELECTION TRIBUNAL, FATEHGARH SAHIB AND ORS.
|
November 27, 2014 |
|
PARAMJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 18, 2014 |
|
PARAMJIT KAUR AND OTHERS Vs. SUKHPAL SINGH AND ANOTHER
|
August 21, 2014 |
|
PARAMJIT KAUR AND OTHERS Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
PARAMJIT KAUR AND OTHERS Vs. DARBARA SINGH AND OTHERS
|
January 9, 2014 |
|
PARAMJIT KAUR AND OTHERS Vs. STATE OF PUNJAB & ANR.
|
October 9, 2014 |
|
PARAMJIT KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2014 |
|
PARAMJIT KUMAR SAROYA Vs. UNION OF INDIA
|
May 28, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
PARAMJIT SINGH Vs. GURCHARAN SINGH SAINI AND ORS
|
December 19, 2014 |
|
PARAMJIT SINGH Vs. LAKHVINDER KAUR AND OTHERS
|
May 28, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
PARAMJIT SINGH Vs. INDIAN OIL CORPN. LTD
|
July 17, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
PARAMJIT SINGH Vs. BACHAN SINGH AND OTHERS
|
December 15, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
PARAMJIT SINGH Vs. THE PUNJAB WAKF BOARD AND ORS.
|
October 9, 2014 |
|
PARAMJIT SINGH Vs. GRAM PANCHAYAT
|
February 18, 2014 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
PARAMJIT SINGH @ BHINDA Vs. STATE OF PUNJAB
|
October 17, 2014 |
|
PARAMJIT SINGH ALIAS MANGAL ALIAS MANGA AND OTHERS Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
PARAMJIT SINGH AND ANOTHER Vs. SURJIT SINGH AND ANOTHER
|
September 15, 2014 |
|
PARAMJIT SINGH AND OTHERS Vs. SUKHWINDER KAUR AND OTHERS
|
November 4, 2014 |
|
PARAMJIT SINGH CHAHAL Vs. STATE OF PUNJAB
|
March 22, 2014 |
|
PARAMJIT SINGH MAVI Vs. STATE OF PUNJAB AND OTHERS
|
July 1, 2014 |
|
PARAMJIT SINGH NIJJAR Vs. AMARJIT SINGH
|
August 4, 2014 |
|
PARAMPAL SINGH BHASIN Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD
|
April 4, 2014 |
|
PARAMVIR SINGH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
PARAMVIR SINGH Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
PARAS Vs. STATE OF HARYANA
|
February 11, 2014 |
|
PARAS KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
December 8, 2014 |
|
PARASH RAM Vs. STATE OF HARYANA
|
February 13, 2014 |
|
PARBHAGIA VAN ADHIKARI SOCIAL FORESTRY Vs. DAYANAND AND ORS.
|
November 19, 2014 |
|
PARDEEP Vs. STATE OF HARYANA
|
November 12, 2014 |
|
PARDEEP Vs. POOJA @ SUGANDHA
|
December 1, 2014 |
|
PARDEEP Vs. DHARAMBIR AND ORS.
|
September 23, 2014 |
|
PARDEEP AND ANOTHER Vs. STATE OF HARYANA
|
December 22, 2014 |
|
PARDEEP GOYAL Vs. UNION TERRITORY, CHANDIGARH
|
February 10, 2014 |
|
PARDEEP KUMAR Vs. BALRAM
|
January 13, 2014 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
June 5, 2014 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
April 2, 2014 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
December 10, 2014 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
November 11, 2014 |
|
PARDEEP KUMAR Vs. RAMESH CHAND
|
August 4, 2014 |
|
PARDEEP KUMAR AND OTHERS Vs. GURSHARAN SINGH AND OTHERS
|
March 19, 2014 |
|
PARDEEP KUMAR MAHAJAN Vs. ASHWANI MEHTA
|
November 19, 2014 |
|
PARDEEP MANUJA Vs. PUNJAB NATIONAL BANK
|
July 14, 2014 |
|
PARDEEP MITTAL Vs. FINANCIAL COMMISSIONER AND OTHERS
|
November 27, 2014 |
|
PARDEEP SINGH Vs. PIARA DASS
|
December 4, 2014 |
|
PARDIP KUMAR Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
PARDIP KUMAR Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
PARGAT SINGH Vs. KAUSHALYA DEVI
|
July 18, 2014 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
December 12, 2014 |
|
PARGAT SINGH AND ORS. Vs. GURMAIL KAUR AND ORS.
|
December 8, 2014 |
|
PARHLAD Vs. UMED SINGH
|
March 27, 2014 |
|
PARHLAD SINGH Vs. STATE OF PUNJAB
|
October 6, 2014 |
|
PARKASH Vs. STATE OF HARYANA
|
October 13, 2014 |
|
PARKASH CHAND Vs. STATE OF HARYANA
|
September 8, 2014 |
|
PARKASH CHAND KANWAR Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
PARKASH DEVI Vs. BAL RAM ALIAS BILLU
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May 22, 2014 |
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PARKASH KAUR Vs. STATE OF PUNJAB
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July 10, 2014 |
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PARKER HANNIFIN FRANCE SAS Vs. MAN MOHAN TALWAR
|
January 10, 2014 |
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PARMATMA SINGH Vs. STATE OF PUNJAB
|
March 12, 2014 |
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PARMAVATI Vs. SANJU
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April 1, 2014 |
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PARMEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
March 25, 2014 |
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PARMILA DEVI Vs. AMARJIT SINGH AND ORS.
|
December 2, 2014 |
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PARMINDER KAUR Vs. ANGREJ SINGH
|
August 4, 2014 |
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PARMINDER KAUR Vs. STATE OF PUNJAB
|
May 27, 2014 |
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PARMINDER KUMAR Vs. STATE OF PUNJAB
|
March 27, 2014 |
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PARMINDER PAL SINGH WALIA Vs. STATE OF PUNJAB
|
November 21, 2014 |
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PARMINDER SINGH Vs. STATE OF PUNJAB
|
April 7, 2014 |
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PARMINDER SINGH Vs. STATE OF PUNJAB
|
June 4, 2014 |
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PARMINDER SINGH Vs. SURJIT SINGH
|
July 4, 2014 |
|
PARMINDER SINGH Vs. PARAMJIT KAUR
|
July 23, 2014 |
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PARMINDER SINGH @ SONU Vs. PEPSU ROAD TRANSPORT CORP
|
February 6, 2014 |
|
PARMINDER SINGH RAHI Vs. BSNL
|
August 8, 2014 |
|
PARMOD Vs. STATE OF HARYANA AND ANR
|
October 1, 2014 |
|
PARMOD KUMAR Vs. KULDEEP SINGH
|
August 13, 2014 |
|
PARMOD KUMAR Vs. STATE OF HARYANA
|
February 11, 2014 |
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PARMOD KUMAR Vs. STATE OF HARYANA
|
July 14, 2014 |
|
PARMOD KUMAR NARANG Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
PARSHAN SINGH Vs. STATE OF PUNJAB
|
July 1, 2014 |
|
PARSHANT SHARMA Vs. STATE OF HARYANA
|
May 27, 2014 |
|
PARSHOTAM DASS & ANR Vs. STATE OF PUNJAB
|
November 10, 2014 |
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PARSHOTAM LAL Vs. STATE OF PUNJAB AND ORS
|
November 25, 2014 |
|
PARSHOTAM SINGH MANHAS Vs. RAJNI
|
February 21, 2014 |
|
PARSHURAM Vs. DUTT MEDI PRODUCT LIMITED
|
August 13, 2014 |
|
PARSIN KAUR AND OTHERS Vs. HARJINDER SINGH AND OTHERS
|
March 10, 2014 |
|
PARSINI DEVI Vs. DES RAJ
|
January 28, 2014 |
|
PARTAP (THROUGH LRS) AND OTHERS Vs. GRAM PANCHAYAT, MANAULI SURAT, RAJPURA AND OTHERS
|
December 23, 2014 |
|
PARTAP SINGH Vs. NATIONAL INSURANCE COMPANY
|
July 16, 2014 |
|
PARTAP SINGH Vs. VIJAY KUMAR
|
March 25, 2014 |
|
PARTAP SINGH Vs. UNION OF INDIA
|
May 1, 2014 |
|
PARTAP SINGH Vs. SWINDER SINGH
|
February 4, 2014 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
July 23, 2014 |
|
PARTHA P. DUTTA Vs. STATE OF HARYANA
|
May 23, 2014 |
|
PARTIBHA Vs. VEDPAL
|
May 7, 2014 |
|
PARTISH RAJ Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
PARVARI DEVI Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 13, 2014 |
|
PARVEEN Vs. STATE OF HARYANA
|
July 3, 2014 |
|
PARVEEN Vs. STATE OF HARYANA
|
June 30, 2014 |
|
PARVEEN ARORA Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
PARVEEN ARORA Vs. HARYANA POWER GENERATION CORPORATION LIMITED
|
January 9, 2014 |
|
PARVEEN KHANNA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 24, 2014 |
|
PARVEEN KUMAR Vs. RAMESH KUMAR KOCHHAR AND ORS.
|
December 10, 2014 |
|
PARVEEN KUMAR Vs. SATISH AND OTHERS
|
September 10, 2014 |
|
PARVEEN KUMAR Vs. SONIA
|
September 4, 2014 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
July 10, 2014 |
|
PARVEEN KUMAR Vs. UT CHANDIGARH & OTHERS
|
December 10, 2014 |
|
PARVEEN KUMARI Vs. GURBIR SINGH
|
August 8, 2014 |
|
PARVEEN MALHOTRA Vs. STATE OF HARYANA
|
February 26, 2014 |
|
PARVEEN SAINI Vs. STATE OF HARYANA
|
February 19, 2014 |
|
PARVEEN SATIJA Vs. KIRAN AND ANOTHER
|
May 16, 2014 |
|
PARVEER SINGH PUREWAL Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
PARVESH KUMAR Vs. STATE OF HARYANA
|
July 15, 2014 |
|
PARVINDER KAUR Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
PARVINDER KAUR Vs. STATE OF HARYANA
|
May 21, 2014 |
|
PARVINDER KAUR Vs. GURJIT SINGH
|
July 21, 2014 |
|
PARVINDER SINGH Vs. SAMRINDER KAUR
|
November 12, 2014 |
|
PARVINDER SINGH Vs. BALBIR SINGH
|
July 18, 2014 |
|
PARVINDER SINGH KAHLON Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
PARWARI DEVI Vs. PALA RAM
|
September 4, 2014 |
|
PARWATI AND ANOTHER Vs. JASVINDER SINGH AND OTHERS
|
November 4, 2014 |
|
PARWINDER KAUR Vs. DARSHAN SINGH
|
February 28, 2014 |
|
PATWINDER SINGH Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
PAVITER KAUR Vs. TRIPAT DEEP SINGH
|
August 25, 2014 |
|
PAWAN @ RAJINDER SINGH Vs. STATE OF HARYANA
|
April 2, 2014 |
|
PAWAN DHOOT Vs. STATE OF PUNJAB
|
February 17, 2014 |
|
PAWAN GARG Vs. BALRAJ SINGH AND OTHER
|
October 17, 2014 |
|
PAWAN KUMAR Vs. CHANDER PAL GILL AND OTHERS
|
December 19, 2014 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
March 27, 2014 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
PAWAN KUMAR Vs. SUMITRA AND ORS
|
October 9, 2014 |
|
PAWAN KUMAR Vs. SUSHMA DEVI
|
September 3, 2014 |
|
PAWAN KUMAR Vs. RADHEY SHYAM SHARMA AND OTHERS
|
July 22, 2014 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 15, 2014 |
|
PAWAN KUMAR Vs. SIROMANI GURDWARA PRABHANDAK COMMITTEE
|
December 11, 2014 |
|
PAWAN KUMAR Vs. BEANT KAUR AND ORS.
|
November 18, 2014 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
December 10, 2014 |
|
PAWAN KUMAR Vs. GURCHARAN SINGH
|
May 27, 2014 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
April 4, 2014 |
|
PAWAN KUMAR Vs. AARTI RANI
|
July 3, 2014 |
|
PAWAN KUMAR Vs. SUKHDEV SINGH
|
July 15, 2014 |
|
PAWAN KUMAR Vs. NARESH KUMAR AND OTHERS
|
August 25, 2014 |
|
PAWAN KUMAR @ PAMMA Vs. STATE OF PUNJAB
|
November 21, 2014 |
|
PAWAN KUMAR @ VICKY AND OTHERS Vs. STATE OF PUNJAB
|
November 21, 2014 |
|
PAWAN KUMAR AND OTHERS Vs. STATE OF U T
|
November 19, 2014 |
|
PAWAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 3, 2014 |
|
PAWAN KUMAR DHINGRA Vs. USHA DHINGRA AND ANOTHER
|
October 14, 2014 |
|
PAWAN KUMAR GARG Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED
|
August 13, 2014 |
|
PAWAN KUMAR KAUSHAL Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
PAWAN SINGH Vs. ROHTASH
|
August 14, 2014 |
|
PAWAN TOOR Vs. RANBIR KAUSHAL
|
July 23, 2014 |
|
PAWANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 2014 |
|
PAWANJIT KUMAR Vs. JYOTI RANI
|
March 27, 2014 |
|
PAYAL BANSAL AND OTHERS Vs. NARESH AND OTHERS
|
December 17, 2014 |
|
PAYRE LAL Vs. PRESIDING OFFICER, LABOUR COURT-III AND ORS.
|
November 14, 2014 |
|
PCI LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
|
July 7, 2014 |
|
PCI LTD. (ENGG. DIVISION) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II
|
February 10, 2014 |
|
PEHLAD Vs. STATE OF HARYANA
|
February 6, 2014 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. HARWINDER KAUR AND OTHERS
|
August 1, 2014 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. BALA DEVI
|
September 9, 2014 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER AND ORS.
|
November 21, 2014 |
|
PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER Vs. LACHHMAN SINGH
|
August 19, 2014 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA MANAGING DIRECTOR Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND OTHERS
|
May 12, 2014 |
|
PERFECT INDUSTRIES Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
PERFETTI VAN MELLE INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, GURGAON
|
March 4, 2014 |
|
PERRYSON CYCLE PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 9, 2014 |
|
PHOOL SINGH Vs. BABU RAM
|
December 11, 2014 |
|
PHOOL SINGH Vs. RAJ KUMAR AND OTHERS
|
October 9, 2014 |
|
PHOOL SINGH AND ANOTHER Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
|
May 30, 2014 |
|
PHOOLPATI Vs. STATE OF HARYANA
|
July 30, 2014 |
|
PHOOLWATI Vs. JAMNA
|
March 4, 2014 |
|
PHUL SINGH Vs. UNION OF INDIA
|
February 11, 2014 |
|
PHUL SINGH Vs. RAJPAL
|
July 14, 2014 |
|
PHULA SINGH Vs. FINANCIAL COMMISSIONER
|
May 8, 2014 |
|
PHULL KUMAR GAUR Vs. STATE OF HARYANA
|
May 27, 2014 |
|
PHULLA Vs. SUKHDEI
|
December 12, 2014 |
|
PHULLA Vs. FINANCIAL COMMISSIONER
|
June 30, 2014 |
|
PHUMAN SINGH Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
PIAR KAUR Vs. STATE OF PUNJAB
|
September 23, 2014 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
August 29, 2014 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
PIARA SINGH Vs. FINANCIAL COMMISSIONER
|
July 11, 2014 |
|
PIARA SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
|
October 10, 2014 |
|
PIARE LAL Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
July 11, 2014 |
|
PICADILY AGRO INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
December 29, 2014 |
|
PICCADILY HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
January 16, 2014 |
|
PINDER SINGH Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
PINKCASSIA TOURIST COMPLEX Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 11, 2014 |
|
PINKEY CHAGGAR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
PINKI GARG Vs. STATE BANK OF INDIA AND OTHERS
|
August 22, 2014 |
|
PINKY Vs. STATE OF HARYANA
|
January 8, 2014 |
|
PIPPAL SINGH Vs. STATE OF PUNJAB
|
November 14, 2014 |
|
PIRTHI SINGH Vs. ASRI
|
March 18, 2014 |
|
PISCES PORTFOLIOS PRIVATE LIMITED Vs. STAT
|
September 15, 2014 |
|
POLYMER PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 25, 2014 |
|
POOJA Vs. VARUN KAPOOR
|
April 2, 2014 |
|
POOJA Vs. MADAN LAL
|
August 22, 2014 |
|
POOJA DESWAL Vs. SAGAR DESWAL
|
June 9, 2014 |
|
POOJA SHARMA AND OTHERS Vs. KASHMIR SINGH AND OTHERS
|
October 10, 2014 |
|
POONA PEARLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 22, 2014 |
|
POONAM Vs. VINOD KUMAR
|
November 5, 2014 |
|
POONAM AND ORS. Vs. RAJINDER PARSHAD AND ORS.
|
April 9, 2014 |
|
POONAM CONCRETE Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
October 28, 2014 |
|
POONAM DEVI Vs. DHARAM SINGH
|
February 12, 2014 |
|
POONAM MEHNDIRATTA Vs. RAJIV MOHAN
|
January 17, 2014 |
|
POONAM RANI Vs. MAHINDER SINGH
|
January 9, 2014 |
|
PP/HC MAKHTOOL SINGH & ORS Vs. STATE OF PUNJAB
|
October 7, 2014 |
|
PRABHJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
PRABHU DAYAL Vs. HARYANA GOVERNMENT
|
August 4, 2014 |
|
PRABHU DAYAL Vs. STATE OF HARYANA
|
December 10, 2014 |
|
PRABHU DAYAL Vs. STATE OF HARYANA
|
July 10, 2014 |
|
PRABHU DAYAL MADAN Vs. STATE OF HARYANA AND ORS.
|
May 30, 2014 |
|
PRAHLAD BHAGAT Vs. PRESIDING OFFICER
|
August 12, 2014 |
|
PRAHLAD CHANDER KAPOOR AND ORS. Vs. VISHWADEEP KAPOOR AND ORS.
|
September 17, 2014 |
|
PRAHLAD SINGH Vs. STATE OF HARYANA
|
April 28, 2014 |
|
PRAHLAD SINGH Vs. GAURAV KUMAR
|
August 20, 2014 |
|
PRAMOD KUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 28, 2014 |
|
PRAMOD KUMAR ROY Vs. STATE OF HARYANA
|
February 10, 2014 |
|
PRASHANT SHARMA Vs. STATE OF PUNJAB & ANR.
|
October 1, 2014 |
|
PRATHAM SINGH Vs. RAJESH
|
December 3, 2014 |
|
PRATIK Vs. STATE OF HARYANA
|
March 20, 2014 |
|
PRAVEEN CHANDRA Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 18, 2014 |
|
PRAVEEN KUMAR Vs. NIRMALA
|
September 15, 2014 |
|
PRAVIN KUMARI Vs. STATE OF PUNJAB
|
June 10, 2014 |
|
PREET NURSING HOME Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2014 |
|
PREETI Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
PREETI Vs. HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
April 2, 2014 |
|
PREETI SHARMA Vs. STATE OF HARYANA
|
February 11, 2014 |
|
PREETPAL SINGH VIRK Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 13, 2014 |
|
PREM Vs. STATE OF HARYANA
|
July 21, 2014 |
|
PREM CHAND Vs. SATLUJ CONSTRUCTION LTD
|
September 6, 2014 |
|
PREM CHAND Vs. STATE OF HARYANA
|
February 17, 2014 |
|
PREM CHAND Vs. RAM LAL
|
July 24, 2014 |
|
PREM CHAND SHARMA AND OTHERS Vs. MAMTA PATHAK AND OTHERS
|
October 14, 2014 |
|
PREM DASS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT, UNION TERRITORY, CHANDIGARH
|
March 4, 2014 |
|
PREM KUMAR Vs. DHARAM SINGH
|
April 1, 2014 |
|
PREM KUMAR Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
PREM LATA Vs. STATE OF HARYANA
|
August 2, 2014 |
|
PREM LATA Vs. THE MANSA CENTRAL CO-OPERATIVE BANK LTD.
|
July 18, 2014 |
|
PREM LATA Vs. FINANCE SECRETARY OF CHANDIGARH ADMINISTRATION
|
February 21, 2014 |
|
PREM LATA Vs. RAJINDER
|
September 4, 2014 |
|
PREM LATA Vs. STATE OF HARYANA
|
August 13, 2014 |
|
PREM LATA AND ANOTHER Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER
|
September 6, 2014 |
|
PREM NARAIN AND COMPANY Vs. STATE OF PUNJAB
|
December 15, 2014 |
|
PREM NARAIN AND COMPANY Vs. STATE OF PUNJAB
|
December 12, 2014 |
|
PREM SARAN BANSAL Vs. STATE OF PUNJAB
|
September 9, 2014 |
|
PREM SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
January 9, 2014 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
PREM SINGH Vs. SUPERINTENDING CANAL OFFICER
|
June 5, 2014 |
|
PREM SINGH Vs. STATE OF HARYANA
|
July 11, 2014 |
|
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 25, 2014 |
|
PREM SINGH Vs. BAL KISHAN AND OTHERS
|
September 15, 2014 |
|
PREM SINGH AND ANOTHER Vs. PRITAM KAUR AND OTHERS
|
September 23, 2014 |
|
PREMWATI Vs. CHAND & ORS
|
September 15, 2014 |
|
PRERNA KATIA Vs. DHRUV GARG
|
March 28, 2014 |
|
PRESIDENT, CAR DEALERS ASSOCIATION Vs. CHANDIGARH ADMN
|
August 11, 2014 |
|
PRIME ALLOYS Vs. COMMR. OF C. EX. & S.T.
|
May 2, 2014 |
|
PRINCE Vs. STATE OF HARYANA
|
May 20, 2014 |
|
PRINCE Vs. SURJIT SINGH
|
April 28, 2014 |
|
PRINCE BAWA Vs. SUDESH KUMAR
|
February 3, 2014 |
|
PRINCE KUMAR Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
PRINCEJEET SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
PRINCIPAL CHIEF CONSERVATOR OF FOREST AND ANOTHER Vs. VAN VIBHAG MAJDOOR UNION AND ANOTHER
|
December 10, 2014 |
|
PRINCIPAL CHIEF CONSERVATOR OF FOREST, HARYANA AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 14, 2014 |
|
PRINCIPAL, KHALSA SENIOR SECONDARY SCHOOL, TALWANDI SABO, BATHINDA Vs. CHETA SINGH
|
February 21, 2014 |
|
PRINT WELL UNIT-II, QUALITY OFFSET PRINTERS, AMRITSAR AND ORS Vs. STATE OF PUNJAB AND OTHERS
|
June 30, 2014 |
|
PRINTTECH Vs. STATE OF HARYANA
|
July 25, 2014 |
|
PRITAM Vs. STATE OF HARYANA AND OTHERS
|
May 13, 2014 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
PRITAM KAUR Vs. SUKHRAJ KAUR
|
April 21, 2014 |
|
PRITAM RICE AND GENERAL MILLS Vs. GURU NANAK TRADERS COMMISSION AGENTS
|
March 28, 2014 |
|
PRITAM SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
April 23, 2014 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
PRITAM SINGH Vs. BOHTI
|
March 26, 2014 |
|
PRITAM SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
November 3, 2014 |
|
PRITHAVI SINGH Vs. STATE OF HARYANA
|
February 10, 2014 |
|
PRITHAVI SINGH Vs. STATE OF HARYANA
|
August 4, 2014 |
|
PRITHI RAM Vs. GRAM PANCHAYAT OF VILLAGE REONA BHOLA
|
May 22, 2014 |
|
PRITHVI PAL Vs. STATE OF PUNJAB
|
March 5, 2014 |
|
PRITHVI PAL Vs. STATE OF HARYANA
|
May 13, 2014 |
|
PRITHVI RAJ Vs. KRISHAN LAL KHIMTA
|
August 5, 2014 |
|
PRITHVI SINGH Vs. MADAN SINGH
|
September 2, 2014 |
|
PRITHVI SINGH Vs. KELA DEVI
|
March 13, 2014 |
|
PRITHVI SINGH Vs. STATE OF HARYANA
|
April 21, 2014 |
|
PRITPAL KAUR GREWAL Vs. STATE OF PUNJAB AND ORS.
|
December 2, 2014 |
|
PRITPAL SINGH Vs. STATE OF HARYANA
|
May 19, 2014 |
|
PRITPAL SINGH Vs. KAMALJIT KAUR AND ANOTHER
|
September 11, 2014 |
|
PRIYA Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
PRIYA KLAY PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2014 |
|
PRIYANKA Vs. DAVENDER AND ORS
|
November 26, 2014 |
|
PROFLEX SYSTEMS Vs. MANAGING DIRECTOR, HARYANA STATE WAREHOUSING CORPORATION LTD.
|
February 10, 2014 |
|
PROGRESS INDUSTRIES Vs. STATE OF HARYANA AND ORS.
|
July 9, 2014 |
|
PROMILA Vs. STATE OF HARYANA
|
January 31, 2014 |
|
PROMILA DEVI SETIA Vs. CHANDER MOHAN
|
May 13, 2014 |
|
PRTC Vs. KARNAIL SINGH
|
April 7, 2014 |
|
PUJA AGGARWAL Vs. THAPAR UNIVERSITY
|
May 5, 2014 |
|
PULA RAM Vs. STATE OF HARYANA
|
April 9, 2014 |
|
PULKIT CHAUDHARY Vs. STATE OF HARYANA
|
July 28, 2014 |
|
PUNEET JINDAL Vs. STATE (CBI)
|
February 20, 2014 |
|
PUNEET VATSAYAN Vs. ALTRUIST TECHNOLOGIES PRIVATE LTD.
|
January 29, 2014 |
|
PUNHANI RICE MILLS AND OTHERS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION, MUKTSAR
|
May 20, 2014 |
|
PUNJAB AGRO INDUSTRIES CORPN. LTD. Vs. THE REGIONAL PROVIDENT COMMISSIONER AND ORS.
|
May 19, 2014 |
|
PUNJAB AND SIND BANK Vs. HARBHAJAN SINGH AND OTHERS
|
December 4, 2014 |
|
PUNJAB AND SIND BANK Vs. DISTRICT MAGISTRATE, MOHALI AND OTHERS
|
December 22, 2014 |
|
PUNJAB AND SIND BANK AND ORS Vs. RAVINDER PAL SINGH WASU
|
July 30, 2014 |
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PUNJAB CHEMICAL INDUSTRIES Vs. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER
|
August 12, 2014 |
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PUNJAB CHEMICALS AND CROP PROTECTION LTD. Vs. C.C.E.
|
May 20, 2014 |
|
PUNJAB MARRIAGE PALACE AND RESORTS ASSOCIATION Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
PUNJAB NATIONAL BANK Vs. ANUP SINGH
|
January 29, 2014 |
|
PUNJAB NATIONAL BANK Vs. HARYANA STATE INDUSTRIAL AND CORPORATION LIMITED
|
April 29, 2014 |
|
PUNJAB NATIONAL BANK Vs. SURESH KUMAR NAGPAL
|
August 1, 2014 |
|
PUNJAB NATIONAL BANK Vs. RAJBIR SINGH AND ORS.
|
September 19, 2014 |
|
PUNJAB PRIVATE SCHOOL ORGANIZATION Vs. UNION OF INDIA
|
April 25, 2014 |
|
PUNJAB PRIVATE SELF FINANCED DENTAL COLLEGE ASSOCIATION Vs. STATE OF PUNJAB AND ORS.
|
September 2, 2014 |
|
PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. SUCHA RAM
|
July 10, 2014 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. CHATTER SINGH AND CO.
|
April 26, 2014 |
|
PUNJAB STATE Vs. AMARJIT SINGH
|
July 30, 2014 |
|
PUNJAB STATE Vs. KASHMIRI LAL
|
February 19, 2014 |
|
PUNJAB STATE Vs. RAMESH CHANDER
|
January 15, 2014 |
|
PUNJAB STATE Vs. SUNIL KUMAR BANSAL
|
January 16, 2014 |
|
PUNJAB STATE AND ORS. Vs. THE JAURA AZAD COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD.
|
March 7, 2014 |
|
PUNJAB STATE CIVIL SUPPLIES CORP. LTD Vs. K.S. TRADING CO
|
February 18, 2014 |
|
PUNJAB STATE CIVIL SUPPLIES CORPN. LIMITED Vs. PYARE LAL
|
August 11, 2014 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER Vs. ATWAL RICE AND GENERAL MILLS AND OTHERS
|
October 17, 2014 |
|
PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD Vs. PRESIDING OFFICER, LABOUR COURT,BATHINDA
|
April 22, 2014 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FED Vs. M/S. COMSAT MAX LIMITED
|
May 27, 2014 |
|
PUNJAB STATE COOPERATIVE AND MARKETING FEDERATION LIMITED Vs. RAJINDER SINGH
|
April 3, 2014 |
|
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. GURPREET KAUR AND OTHERS
|
September 23, 2014 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. BALWINDER SINGH AND OTHERS
|
December 16, 2014 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MAJOR SINGH AND OTHERS
|
July 3, 2014 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
March 12, 2014 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. WARYAM SINGH RANDHIR SINGH AND ANOTHER
|
September 16, 2014 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S MALERKOTLA POWER SUPPLY CO. MALERKOTLA
|
February 5, 2014 |
|
PUNJAB STATE GRAINS PROCUREMENT CORP. LTD. AND ORS. Vs. BABA JI RICE MILLS
|
September 25, 2014 |
|
PUNJAB STATE POWER CORPN. LTD. Vs. CHAIRMAN/MEMBER/EXAMINER PERMANENT LOK ADALAT
|
January 8, 2014 |
|
PUNJAB STATE POWER CORPORATION AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
October 28, 2014 |
|
PUNJAB STATE POWER CORPORATION LIMITED Vs. HARBHAJAN SINGH
|
July 28, 2014 |
|
PUNJAB STATE POWER CORPORATION LIMITED AND ORS. Vs. VARINDER KAUR AND ORS.
|
August 1, 2014 |
|
PUNJAB STATE POWER CORPORATION LTD Vs. PERMANENT LOK ADALAT
|
July 16, 2014 |
|
PUNJAB STATE POWER CORPORATION LTD. Vs. BOOTA SINGH AND ORS.
|
October 27, 2014 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. KESHAV KUMAR SHARMA
|
January 15, 2014 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
|
March 19, 2014 |
|
PUNJAB STATE WAREHOUSING CORPORATION LTD. AND ORS. Vs. GOYAL GRAM UDYOG SAMITI AND ORS.
|
August 26, 2014 |
|
PUNJAB STATE WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER AND ORS.
|
November 28, 2014 |
|
PUNJAB TOURISM DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER
|
March 31, 2014 |
|
PUNJAB UNIVERSITY Vs. KHALSA COLLEGE OF EDUCATION
|
March 7, 2014 |
|
PUNJAB WAKF BOARD Vs. SARVAN SINGH CHAUHAN
|
December 17, 2014 |
|
PUNJAB WAKF BOARD Vs. KULBIR INDER PAL SINGH AND ORS.
|
May 14, 2014 |
|
PUNJAB WAKF BOARD Vs. CONTROLLING AUTHORITY
|
February 13, 2014 |
|
PUNJAB WAKF BOARD Vs. RAM DITTTA
|
September 9, 2014 |
|
PUNJAB WAKF BOARD Vs. YOGESH KUMAR AND OTHERS
|
August 14, 2014 |
|
PUNJAB WAKFBOARD Vs. GRAM PANCHAYAT KALSAN
|
September 6, 2014 |
|
PUNJABI UNIVERSITY Vs. BHIM SINGH
|
July 25, 2014 |
|
PURAN CHAND Vs. STATE OF HARYANA
|
April 7, 2014 |
|
PURAN CHAND Vs. STATE OF HARYANA
|
February 17, 2014 |
|
PURAN CHAND Vs. MAHESH KUMAR
|
February 12, 2014 |
|
PURAN CHAND AND OTHERS Vs. BABU RAM AND OTHERS
|
December 16, 2014 |
|
PURAN DAI Vs. BIR SINGH AND ORS.
|
October 14, 2014 |
|
PURAN DEVI Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
PURAN SINGH Vs. SURJIT SINGH
|
September 17, 2014 |
|
PURAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 14, 2014 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
July 24, 2014 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
PURANMAL AND OTHERS Vs. STATE OF HARYANA
|
May 2, 2014 |
|
PURNIMA THAPA Vs. MAMTA KALRA
|
January 20, 2014 |
|
PURSHOTAM Vs. SUNIL AND ANOTHER
|
September 29, 2014 |
|
PURSHOTAM LAL Vs. STATE OF HARYANA
|
May 20, 2014 |
|
PUSHAPLATA ALIAS PUSHPA RANI Vs. SURENDER KUMAR
|
May 28, 2014 |
|
PUSHP LATA Vs. PANKAJ GOYAL
|
December 12, 2014 |
|
PUSHPA DEVI Vs. STATE OF HARYANA
|
April 25, 2014 |
|
PUSHPA DEVI Vs. STATE OF HARYANA
|
March 31, 2014 |
|
PUSHPA NAGPAL Vs. STATE OF HARYANA
|
February 12, 2014 |
|
PUSHPA RANI Vs. KIRTI SHARMA AND ORS.
|
August 29, 2014 |
|
PUSHPA RANI Vs. LUDHIANA IMPROVEMENT TRUST
|
February 25, 2014 |
|
PUSHPA RANI AND OTHERS Vs. CHINAR TRADERS PRIVATE LTD AND ANOTHER
|
August 27, 2014 |
|
PUSHPINDER SINGH @ NONI AND OTHERS Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
R K SINGHANIA SON OF KEDAR NATH SINGHANIA Vs. GOVERNMENT OF PUNJAB AND ORS
|
October 10, 2014 |
|
R K WELDS PRIVATE LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED, PATIALA AND ORS
|
October 17, 2014 |
|
R M S KUNDU Vs. STATE OF HARYANA AND OTHERS
|
September 29, 2014 |
|
R.C. RATTAN Vs. UNION OF INDIA
|
February 20, 2014 |
|
R.K. SHARMA Vs. STATE OF HARYANA
|
April 4, 2014 |
|
R.L. MONGA Vs. STATE OF HARYANA
|
September 6, 2014 |
|
R.P. CHHABRA Vs. R.K. ARORA
|
November 3, 2014 |
|
RACHHPAL SINGH Vs. AJIT SINGH AND OTHERS
|
November 19, 2014 |
|
RACHITA Vs. STATE OF HARYANA
|
June 9, 2014 |
|
RADHA KRISHAN Vs. DARSHANA
|
February 11, 2014 |
|
RADHA RANI AND OTHERS Vs. MANJEET SINGH AND OTHERS
|
August 22, 2014 |
|
RADHA STEEL ROLLING MILLS Vs. STATE OF PUNJAB AND OTHERS
|
December 23, 2014 |
|
RADHEY SHAM Vs. STATE OF HARYANA
|
January 9, 2014 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
June 16, 2014 |
|
RADHIKA @ BUSHRA Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
RADHIKA DEVI Vs. M/S TECHNOCRATS
|
August 8, 2014 |
|
RADHIKA DEVI ARYAL Vs. NAIB SINGH
|
May 22, 2014 |
|
RAGHBIR AND OTHERS Vs. STATE OF HARYANA
|
September 11, 2014 |
|
RAGHBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
RAGHBIR SINGH Vs. BALJIT SINGH BUTTAR AND ORS.
|
May 20, 2014 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
RAGHBIR SINGH Vs. SUBHASH
|
July 11, 2014 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
March 20, 2014 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
April 28, 2014 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
RAGHBIR SINGH @ BHOLLA Vs. SURJIT SINGH
|
September 22, 2014 |
|
RAGHBIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 12, 2014 |
|
RAGHBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2014 |
|
RAGHUBIR CHAND Vs. STATE OF HARYANA
|
February 7, 2014 |
|
RAGHUBIR CHAND Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
RAGHUBIR SINGH Vs. INCOME TAX OFFICER, WARD 4(3), AMRITSAR
|
April 21, 2014 |
|
RAGHUBIR SINGH Vs. PRESIDING OFFICER
|
April 2, 2014 |
|
RAGHUWANSH CHAPRANA Vs. STATE OF HARYANA
|
August 13, 2014 |
|
RAHEJA BUILDERS PVT. LTD. Vs. HSIIDC LTD.
|
April 25, 2014 |
|
RAHISH & ORS Vs. STATE OF HARYANA
|
July 11, 2014 |
|
RAHUL Vs. SATBIR SINGH
|
July 2, 2014 |
|
RAHUL Vs. STATE OF HARYANA
|
March 31, 2014 |
|
RAHUL @ NIMIT AND ANOTHER Vs. VIDYA DEVI AND ANOTHER
|
December 23, 2014 |
|
RAHUL ARORA Vs. ARMED FORCES TRIBUNAL
|
May 21, 2014 |
|
RAHUL GUPTA Vs. STATE OF PUNJAB
|
September 16, 2014 |
|
RAHUL KAPOOR Vs. GURU RAVIDAS AYURVED UNIVERSITY
|
March 11, 2014 |
|
RAHUL KHOKHAR Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
RAHUL SHARMA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
April 2, 2014 |
|
RAHUL YADAV Vs. INDIAN OIL CORPORATION LTD
|
February 13, 2014 |
|
RAI SAHAB Vs. UDEY SINGH
|
July 8, 2014 |
|
RAJ @ JOGI AND ANOTHER Vs. STATE OF PUNJAB
|
October 29, 2014 |
|
RAJ BABU @ RAJ KUMAR Vs. STATE OF HARYANA
|
April 11, 2014 |
|
RAJ BALA Vs. TARA CHAND AND OTHERS
|
December 5, 2014 |
|
RAJ BALA Vs. RAJ SINGH AND OTHERS
|
July 11, 2014 |
|
RAJ DULARI Vs. BASU RAM
|
January 9, 2014 |
|
RAJ DULARI Vs. JASWANT SINGH
|
March 19, 2014 |
|
RAJ KAPOOR Vs. JAIPAL AND OTHERS
|
May 5, 2014 |
|
RAJ KAUR Vs. STATE OF HARYANA
|
April 1, 2014 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
March 18, 2014 |
|
RAJ KUMAR Vs. RAMESH KUMAR
|
March 20, 2014 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 3, 2014 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 28, 2014 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
April 3, 2014 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
May 13, 2014 |
|
RAJ KUMAR Vs. HARI CHAND
|
March 12, 2014 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 26, 2014 |
|
RAJ KUMAR Vs. ANIL MAHAJAN
|
July 30, 2014 |
|
RAJ KUMAR Vs. SUNITA
|
September 4, 2014 |
|
RAJ KUMAR Vs. THE COLLECTOR KARNAL AND ORS.
|
July 1, 2014 |
|
RAJ KUMAR Vs. INDUSTRIAL TRIBUNAL PATIALA
|
September 2, 2014 |
|
RAJ KUMAR Vs. SUNITA DEVI
|
April 9, 2014 |
|
RAJ KUMAR Vs. NIRMAL AND OTHERS
|
November 25, 2014 |
|
RAJ KUMAR Vs. DOGAR DASS SACHDEVA TRUST
|
December 12, 2014 |
|
RAJ KUMAR Vs. SHAM SUNDER MEHTA
|
August 4, 2014 |
|
RAJ KUMAR Vs. SMT. HOSHIYARI DEVI AND OTHERS
|
August 25, 2014 |
|
RAJ KUMAR @ RAJU Vs. STATE OF HARYANA
|
July 8, 2014 |
|
RAJ KUMAR @ RAJU Vs. STATE OF HARYANA
|
August 20, 2014 |
|
RAJ KUMAR @ RAJU Vs. STATE OF HARYANA
|
May 19, 2014 |
|
RAJ KUMAR @ RAVI AND ANOTHER Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 12, 2014 |
|
RAJ KUMAR JAIN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2014 |
|
RAJ KUMAR KOHLI Vs. PUNJAB STATE AND OTHERS
|
May 7, 2014 |
|
RAJ KUMAR SINGH Vs. PUNJAB MANDI BOARD
|
July 17, 2014 |
|
RAJ KUMAR TANEJA Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 2014 |
|
RAJ KUMARI Vs. PINKY & ANR
|
May 26, 2014 |
|
RAJ KUMARI Vs. PRESIDING JUDGE, LOK ADALAT, SAMJHAUTA SADAN, PANCHKULA
|
February 18, 2014 |
|
RAJ KUMARI WIFE OF OM PARKASH Vs. INDIAN OIL CORPORATION LIMITED
|
August 8, 2014 |
|
RAJ MOHAN Vs. STATE OF HARYANA
|
April 4, 2014 |
|
RAJ NARAIN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 28, 2014 |
|
RAJ PAL AND ANOTHER Vs. THE FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
May 30, 2014 |
|
RAJ RANI Vs. RAJESH KUMARI
|
April 11, 2014 |
|
RAJ RANI Vs. MUKHTIAR SINGH AND OTHERS
|
December 22, 2014 |
|
RAJ RANI Vs. SATISH KUMAR AND OTHERS
|
July 30, 2014 |
|
RAJ RANI @ RANI DEVI Vs. KARAM SINGH
|
April 21, 2014 |
|
RAJ RANI AND OTHERS Vs. HARWINDER SINGH AND OTHERS
|
February 17, 2014 |
|
RAJ RANI THAKUR Vs. RAMESH JINDAL
|
January 8, 2014 |
|
RAJ SINGH Vs. ASHA GUPTA AND ORS.
|
December 19, 2014 |
|
RAJ SINGH Vs. KULDEEP SINGH
|
March 26, 2014 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
May 30, 2014 |
|
RAJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2014 |
|
RAJA ENGINEERING WORKS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, U T CHANDIGARH
|
March 20, 2014 |
|
RAJA RAM Vs. STATE OF HARYANA
|
July 2, 2014 |
|
RAJA RAM VERMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
|
July 15, 2014 |
|
RAJAN @ MINU Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
RAJAN GUPTA Vs. STATE OF HARYANA & ANR
|
December 18, 2014 |
|
RAJAN KUMAR Vs. STATE OF PUNJAB
|
June 10, 2014 |
|
RAJAN PAWA Vs. SHEELA BHATIA (DECEASED) HER LRS
|
April 28, 2014 |
|
RAJAN SHARMA @ MITHU Vs. STATE OF PUNJAB
|
January 17, 2014 |
|
RAJAN SOOD Vs. UNION OF INDIA
|
March 12, 2014 |
|
RAJANDEEP SINGH Vs. BUTA SINGH
|
May 7, 2014 |
|
RAJANSH THUKRAL Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
RAJAT KUMAR @ BANTI @ RUDER PARTAP SINGH RANA Vs. STATE OF HARYANA
|
July 17, 2014 |
|
RAJAT SEHGAL Vs. STATE OF HARYANA
|
August 5, 2014 |
|
RAJAT SHARMA Vs. STATE OF PUNJAB
|
September 18, 2014 |
|
RAJBALA Vs. STATE OF HARYANA
|
March 13, 2014 |
|
RAJBALA AND ORS. Vs. JHAMMAN LAL AND ORS.
|
May 12, 2014 |
|
RAJBINDER SINGH Vs. STATE OF PUNJAB
|
July 28, 2014 |
|
RAJBIR Vs. STATE OF HARYANA
|
March 18, 2014 |
|
RAJBIR Vs. STATE OF HARYANA
|
November 13, 2014 |
|
RAJBIR Vs. STATE OF HARYANA AND OTHERS
|
November 25, 2014 |
|
RAJBIR Vs. STATE OF HARYANA
|
June 30, 2014 |
|
RAJBIR KAUR AND ANOTHER Vs. NAMBARDAR DEVRAJ CAREER PVT LTD AND OTHERS
|
December 23, 2014 |
|
RAJBIR PUNDIR Vs. STATE OF HARYANA
|
April 7, 2014 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
November 14, 2014 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
July 30, 2014 |
|
RAJBIR SINGH Vs. STATE OF HARYANA AND ORS
|
December 15, 2014 |
|
RAJBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 17, 2014 |
|
RAJBIR SINGH SODHI Vs. STATE OF U.T. CHANDIGARH
|
August 11, 2014 |
|
RAJBIRINDER SINGH CHAHAL Vs. CHANDER PRAKASH MALHOTRA
|
November 12, 2014 |
|
RAJDEEP KAUR Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
RAJDEV SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
December 17, 2014 |
|
RAJEEV Vs. STATE OF HARYANA
|
February 19, 2014 |
|
RAJEEV HARIT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 10, 2014 |
|
RAJEEV KAUL Vs. ANU KAUL
|
September 3, 2014 |
|
RAJENDER Vs. KAMLA AND OTHERS
|
March 12, 2014 |
|
RAJENDER Vs. STATE OF HARYANA
|
May 8, 2014 |
|
RAJENDER PARSHAD Vs. PURAN SINGH
|
September 16, 2014 |
|
RAJENDER PARSHAD Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
|
February 4, 2014 |
|
RAJENDRA NATH DATT Vs. KEDAR NATH CHHIBBER
|
April 7, 2014 |
|
RAJESH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
RAJESH Vs. STATE OF HARYANA AND ORS.
|
November 4, 2014 |
|
RAJESH Vs. JAGBIR SINGH
|
May 28, 2014 |
|
RAJESH Vs. CENTRAL BANK OF INDIA AND ORS.
|
July 7, 2014 |
|
RAJESH Vs. STATE OF HARYANA
|
September 15, 2014 |
|
RAJESH Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
RAJESH Vs. B D SHARMA UNIVERSITY OF HEALTH SCIENCE, ROHTAK
|
February 13, 2014 |
|
RAJESH Vs. STATE OF HARYANA
|
December 8, 2014 |
|
RAJESH @ NIKKA Vs. STATE OF HARYANA
|
January 17, 2014 |
|
RAJESH GOEL Vs. BHOOP SINGH
|
February 18, 2014 |
|
RAJESH GULIA Vs. SAURABH SHIVHARE
|
February 3, 2014 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
December 4, 2014 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
June 9, 2014 |
|
RAJESH KUMAR Vs. RAM SARAN
|
May 19, 2014 |
|
RAJESH KUMAR Vs. PT. B.D.SHARMA, UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND
|
April 29, 2014 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 9, 2014 |
|
RAJESH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 28, 2014 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
December 2, 2014 |
|
RAJESH KUMAR Vs. AMIT KUMAR
|
December 8, 2014 |
|
RAJESH KUMAR Vs. BONN NUTRIENT PVT. LTD.
|
June 30, 2014 |
|
RAJESH KUMAR Vs. GRAM PANCHAYAT ISHAQPUR AND ORS.
|
September 30, 2014 |
|
RAJESH KUMAR AHLUWALIA Vs. BRIJ MOHAN GUPTA AND ANOTHER
|
May 22, 2014 |
|
RAJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
October 10, 2014 |
|
RAJESH KUMAR AND ORS. Vs. JAVED AFZAL ANSARI AND ORS.
|
August 1, 2014 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2014 |
|
RAJESH KUMAR GARG Vs. PARTAP SINGH
|
September 6, 2014 |
|
RAJESH KUMAR GUPTA Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
December 18, 2014 |
|
RAJESH KUMAR RAGHAV Vs. SANJAY KUMAR RAGHAV AND OTHERS
|
October 10, 2014 |
|
RAJESH KUMAR SHARMA Vs. STATE OF HARYANA
|
February 20, 2014 |
|
RAJESH KUMARI Vs. STATE OF HARYANA
|
April 23, 2014 |
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RAJESH MITTAL Vs. STATE OF HARYANA
|
February 20, 2014 |
|
RAJESH OHLAN Vs. STATE OF HARYANA AND OTHERS
|
December 10, 2014 |
|
RAJESH SAINI Vs. STATE OF HARYANA
|
May 26, 2014 |
|
RAJESH SINGHAL Vs. STATE OF HARYANA
|
April 11, 2014 |
|
RAJESH YADAV AND ORS. Vs. BALBIR SINGH AND ORS.
|
May 6, 2014 |
|
RAJESHWARI Vs. NATIONAL INSURANCE COMPANY
|
March 27, 2014 |
|
RAJGARHIA PAPER MILLS PVT. LTD. AND ORS. Vs. VENUS PAPER MILLS LTD.
|
September 19, 2014 |
|
RAJINDER Vs. STATE OF HARYANA
|
February 7, 2014 |
|
RAJINDER AGGARWAL Vs. AKHTARI AND ANOTHER
|
August 22, 2014 |
|
RAJINDER AND ANOTHER Vs. ROSHAN LAL AND OTHERS
|
September 19, 2014 |
|
RAJINDER AND OTHERS Vs. SUKH PAL AND OTHERS
|
September 1, 2014 |
|
RAJINDER KAUR Vs. NARINDERPAL SINGH
|
October 17, 2014 |
|
RAJINDER KAUR Vs. JAGJIT SINGH
|
May 28, 2014 |
|
RAJINDER KAUR Vs. DIRECTOR
|
July 15, 2014 |
|
RAJINDER KAUR Vs. DARSHAN SINGH SAHI
|
December 19, 2014 |
|
RAJINDER KAUR Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
RAJINDER KAUR Vs. CHARANJIT SHEHAN
|
July 16, 2014 |
|
RAJINDER KAUR AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
December 16, 2014 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
April 29, 2014 |
|
RAJINDER KUMAR Vs. BAGICHA SINGH
|
April 22, 2014 |
|
RAJINDER KUMAR Vs. DIWAN CHAND
|
January 16, 2014 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
RAJINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2014 |
|
RAJINDER KUMAR CHAUDHARY Vs. STATE BANK OF INDIA
|
February 13, 2014 |
|
RAJINDER MOHAN SINGH Vs. COMMISSIONER OF INCOME TAX (APPEALS) , AMRITSAR AND OTHERS
|
February 21, 2014 |
|
RAJINDER PAL Vs. STATE OF PUNJAB
|
December 11, 2014 |
|
RAJINDER PARKASH Vs. DIAL SINGH
|
December 17, 2014 |
|
RAJINDER PARSAD Vs. UNION OF INDIA
|
March 11, 2014 |
|
RAJINDER PARSHAD Vs. KULWINDER RANI
|
August 4, 2014 |
|
RAJINDER PARSHAD KANSAL Vs. STATE OF HARYANA
|
April 9, 2014 |
|
RAJINDER PURI Vs. SANDEEP SINGH
|
February 5, 2014 |
|
RAJINDER SHARMA Vs. CENTAL BUREAU OF INVESTIGATION
|
May 28, 2014 |
|
RAJINDER SINGH Vs. D.F.O., HARYANA FOREST DEVELOPMENT CORPORATIONAND ORS.
|
December 1, 2014 |
|
RAJINDER SINGH Vs. BALJINDER KAUR
|
January 30, 2014 |
|
RAJINDER SINGH Vs. RUSTAM SINGH
|
April 7, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 13, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
RAJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR
|
November 26, 2014 |
|
RAJINDER SINGH Vs. LAND ACQUISITION COLLECTOR & ORS
|
November 28, 2014 |
|
RAJINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
December 2, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
RAJINDER SINGH Vs. INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
|
July 2, 2014 |
|
RAJINDER SINGH Vs. JAGTAR SINGH
|
December 23, 2014 |
|
RAJINDER SINGH Vs. GASHI RAM ETC.
|
January 23, 2014 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
October 14, 2014 |
|
RAJINDER SINGH Vs. SATINDER KAUR AND ORS.
|
September 2, 2014 |
|
RAJINDER SINGH @ RAJA Vs. STATE OF PUNJAB AND ANOTHER
|
July 15, 2014 |
|
RAJINDER SINGH AND ANOTHER Vs. SITAL KAUR AND OTHERS
|
October 14, 2014 |
|
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 2014 |
|
RAJINDER SINGH DHILLON Vs. MAJOR GIAN SINGH CHARITABLE EDUCATION TRUST AND OTHERS
|
December 4, 2014 |
|
RAJINDER SINGH GUPTA Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
RAJINDER SINGH SON OF GURDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
September 18, 2014 |
|
RAJIV BANSAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2014 |
|
RAJIV GARG Vs. UNITED INDIA INSURANCE COMPANY LTD AND OTHERS
|
September 2, 2014 |
|
RAJIV GUPTA Vs. JIWAN RAM
|
July 25, 2014 |
|
RAJIV GUPTA Vs. COMMISSIONER OF INCOME TAX
|
February 24, 2014 |
|
RAJIV JAIN AND ORS. Vs. ASIAN CONSOLIDATED INDUSTRIES LTD.
|
May 12, 2014 |
|
RAJIV KALORIA Vs. STATE OF HARYANA
|
May 22, 2014 |
|
RAJIV KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
December 22, 2014 |
|
RAJIV MAHAJAN Vs. SANJEEV KUMAR MAHAJAN
|
January 17, 2014 |
|
RAJIV SHARMA Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
RAJIV SOOD Vs. KAMAL KRISHAN
|
August 6, 2014 |
|
RAJIV YADAV Vs. UNION OF INDIA, MINISTRY OF PETROLEUM AND NATURAL GASES AND ORS.
|
September 15, 2014 |
|
RAJJAK Vs. RASHID AND OTHER
|
May 28, 2014 |
|
RAJKALA Vs. BHISAM
|
July 17, 2014 |
|
RAJMAL Vs. VENU
|
March 10, 2014 |
|
RAJMINDER SINGH Vs. JIT SINGH
|
May 12, 2014 |
|
RAJMIT KAUR @ MEETO Vs. JOGINDER SINGH AND ANOTHER
|
July 24, 2014 |
|
RAJNEESH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 19, 2014 |
|
RAJNI Vs. RAKESH
|
March 6, 2014 |
|
RAJNI Vs. DHARAMBIR
|
June 30, 2014 |
|
RAJNI Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
RAJNI Vs. SATISH
|
April 11, 2014 |
|
RAJNI BALA Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
RAJNI BALA Vs. RAJESH DHIMAN
|
September 25, 2014 |
|
RAJNI BHARTI Vs. UNION OF INDIA
|
July 31, 2014 |
|
RAJNI GILL Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
RAJNI GOYAL Vs. AMIT KUMAR
|
December 16, 2014 |
|
RAJNI RANI Vs. VARINDERPAL AND ANOTHER
|
August 26, 2014 |
|
RAJNI SAGGU Vs. MANAGING COMMITTEE SANT FRANCIS SCHOOL, BATALA AND ORS
|
August 4, 2014 |
|
RAJNISH JINDAL Vs. STATE OF PUNJAB
|
August 6, 2014 |
|
RAJNISH SHARMA Vs. STATE OF HARYANA
|
October 9, 2014 |
|
RAJO Vs. SHANTI DEVI AND OTHERS
|
November 18, 2014 |
|
RAJO DEVI Vs. STATE OF HARYANA
|
April 29, 2014 |
|
RAJO DEVI Vs. BUTA SINGH
|
May 19, 2014 |
|
RAJPAL KAUR Vs. JAGSIR SINGH AND ORS.
|
August 27, 2014 |
|
RAJPAL KAUR AND ORS. Vs. JOGINDER SINGH AND ORS.
|
January 27, 2014 |
|
RAJPAL SINGH Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
RAJPAL SINGH Vs. GURMAIL SINGH AND OTHERS
|
November 25, 2014 |
|
RAJPAL SINGH Vs. STATE OF HARYANA
|
August 6, 2014 |
|
RAJU Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
RAJU Vs. STATE OF HARYANA
|
July 24, 2014 |
|
RAJU Vs. STATE OF HARYANA
|
May 7, 2014 |
|
RAJU @ NOOR ALAM Vs. RAJU @ SANDEEP MANCHANDA
|
February 20, 2014 |
|
RAJU @ RAJENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
July 16, 2014 |
|
RAJU PLASTICS INDUSTRIES Vs. STATE OF HARYANA
|
January 14, 2014 |
|
RAJVINDER SINGH ALIAS MITHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2014 |
|
RAJWANT KAUR Vs. STATE OF PUNJAB
|
March 10, 2014 |
|
RAJWANT KAUR Vs. GURNAM KAUR AND ORS.
|
October 16, 2014 |
|
RAJWANT KAUR AND ORS. Vs. SUBHASH CHAND AND ORS.
|
May 19, 2014 |
|
RAJWANT SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND OTHERS
|
September 8, 2014 |
|
RAJWANT SINGH Vs. STATE OF HARYANA
|
January 14, 2014 |
|
RAJWANT SINGH BAINS Vs. KULWANT KAUR BAINS
|
March 21, 2014 |
|
RAJWANTI Vs. RAVNIT
|
March 25, 2014 |
|
RAJWANTI Vs. DIVISIONAL FOREST OFFICER
|
March 26, 2014 |
|
RAJWATI Vs. NAND GOPAL BANGUR
|
February 18, 2014 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
October 9, 2014 |
|
RAJWINDER KAUR Vs. HARVINDER SINGH
|
March 11, 2014 |
|
RAJWINDER KAUR Vs. RAJINDER SINGH
|
July 3, 2014 |
|
RAJWINDER KAUR & OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 29, 2014 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
RAJWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
RAJWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2014 |
|
RAJYASHREE BHARTIA Vs. PRESIDING OFFICER
|
April 9, 2014 |
|
RAJYASHREE BHARTIA Vs. THE PRESIDING OFFICER AND ORS.
|
November 11, 2014 |
|
RAKESH Vs. STATE OF HARYANA
|
July 4, 2014 |
|
RAKESH Vs. STATE OF HARYANA
|
September 10, 2014 |
|
RAKESH Vs. JYOTI
|
August 21, 2014 |
|
RAKESH Vs. USHA
|
September 9, 2014 |
|
RAKESH Vs. STATE OF HARYANA
|
June 30, 2014 |
|
RAKESH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
RAKESH BHARDWAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
July 18, 2014 |
|
RAKESH DWIVEDI Vs. MADHU GARG
|
August 4, 2014 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
July 24, 2014 |
|
RAKESH KUMAR Vs. SANTOSH DEVI AND ANOTHER
|
September 23, 2014 |
|
RAKESH KUMAR Vs. RAHUL BANSAL AND ORS.
|
November 4, 2014 |
|
RAKESH KUMAR Vs. SUDESH KUMAR
|
December 17, 2014 |
|
RAKESH KUMAR Vs. VASDEV MEHTA AND ORS.
|
November 19, 2014 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
RAKESH KUMAR Vs. ISHRO DEVI AND ANOTHER
|
August 4, 2014 |
|
RAKESH KUMAR Vs. SHASHI BALA
|
February 19, 2014 |
|
RAKESH KUMAR Vs. NUTAN BHATIA
|
January 30, 2014 |
|
RAKESH KUMAR Vs. TEK CHAND
|
January 30, 2014 |
|
RAKESH KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF PUNJAB
|
March 18, 2014 |
|
RAKESH KUMAR Vs. NEW INDIA ASSURANCE CO. LTD
|
April 2, 2014 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
RAKESH KUMAR BAHRI Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
January 16, 2014 |
|
RAKESH KUMAR JASWAL Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
RAKESH KUMAR SHARMA Vs. KARAMJIT SINGH
|
July 16, 2014 |
|
RAKESH KUMAR SHARMA AND ORS. Vs. PUNJAB STATE TRANSMISSION CORP. LTD. AND ORS.
|
November 14, 2014 |
|
RAKESH KUMAR SOOD Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2014 |
|
RAKESH MEHTA Vs. AMOLAK SINGH
|
January 15, 2014 |
|
RAKESH SETHI Vs. SUBHASH SETHI
|
July 15, 2014 |
|
RAKESH SINGH Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
RAKSHA DEVI Vs. BALDEV DUTT
|
April 7, 2014 |
|
RAM AVTAR Vs. STATE OF HARYANA
|
July 30, 2014 |
|
RAM AVTAR Vs. STATE OF PUNJAB
|
May 8, 2014 |
|
RAM AYODHYA SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT-III AND ORS.
|
May 27, 2014 |
|
RAM BAHADUR Vs. STATE OF PUNJAB ETC
|
May 16, 2014 |
|
RAM BHAGAT Vs. UNION OF INDIA
|
February 12, 2014 |
|
RAM BHAGAT Vs. STATE OF HARYANA
|
August 20, 2014 |
|
RAM BHAJ Vs. SAT NARAIN
|
March 25, 2014 |
|
RAM CHAND Vs. STATE OF HARYANA
|
July 15, 2014 |
|
RAM CHAND Vs. STATE OF HARYANA AND OTHERS
|
August 26, 2014 |
|
RAM CHAND Vs. THE CHIEF CANAL OFFICER, BHAKRA WATER SERVICES IRRIGATION
|
December 10, 2014 |
|
RAM CHAND DAHIYA Vs. DHBVN
|
August 4, 2014 |
|
RAM CHANDER Vs. DEEPAN
|
April 3, 2014 |
|
RAM CHANDER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 22, 2014 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
April 22, 2014 |
|
RAM CHANDER Vs. SHRI JAINENDRA GURUKUL
|
October 29, 2014 |
|
RAM CHANDER AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION HARYANA AND OTHERS
|
February 18, 2014 |
|
RAM CHANDRI Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
RAM DASS Vs. DALIP SINGH AND OTHERS
|
October 16, 2014 |
|
RAM DASS Vs. SAVITRI
|
March 26, 2014 |
|
RAM DAYAL @ BUTA Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
RAM DEV Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
RAM DITTA Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB
|
June 30, 2014 |
|
RAM DIYA Vs. RAJ KUMAR
|
April 1, 2014 |
|
RAM GENERAL INSURANCE CO LTD Vs. PLA, KARANAL AND OTHERS
|
July 8, 2014 |
|
RAM GENERAL INSURANCE CO. LTD. Vs. ASHA
|
March 14, 2014 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. SAMMA AND OTHERS
|
August 27, 2014 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. RAJINDER KUMAR AND ORS
|
August 28, 2014 |
|
RAM GENERAL INSURANCE COMPANY LIMITED Vs. SANTOSH AND OTHERS
|
December 15, 2014 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. NEETU AND ORS
|
August 27, 2014 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. KULDEEP KAUR AND OTHERS
|
August 27, 2014 |
|
RAM GENERAL INSURANCE COMPANY LTD Vs. GURMEET KAUR AND OTHERS
|
May 27, 2014 |
|
RAM GENERAL INSURANCE COMPANY LTD. Vs. SAVITA
|
July 14, 2014 |
|
RAM GOPAL Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2014 |
|
RAM GOPAL Vs. THE DEPUTY COMMISSIONER AND ORS.
|
September 2, 2014 |
|
RAM GOPAL AGGARWAL Vs. JAGDISH CHANDER
|
March 5, 2014 |
|
RAM KANWAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 7, 2014 |
|
RAM KARAN Vs. STATE OF HARYANA
|
August 6, 2014 |
|
RAM KARAN Vs. STATE OF HARYANA
|
July 14, 2014 |
|
RAM KARAN (DECEASED) Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
RAM KISHAN Vs. STATE OF U T CHANDIGARH
|
August 29, 2014 |
|
RAM KISHAN Vs. RAM MEHAR SHARMA
|
March 26, 2014 |
|
RAM KUMAR Vs. FINANCIAL COMMISSIONER HARYANA, HARYANA CIVIL SECRETARIAT AND OTHERS
|
April 28, 2014 |
|
RAM KUMAR Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT 1 GURGAON
|
January 14, 2014 |
|
RAM KUMAR Vs. BIMLA DEVI
|
February 5, 2014 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
February 10, 2014 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 20, 2014 |
|
RAM KUMAR Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
RAM KUMAR Vs. HARYANA STATE ELECTRICITY BOARD
|
February 26, 2014 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
January 8, 2014 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
February 6, 2014 |
|
RAM KUMAR Vs. SUBHASH CHAND
|
September 17, 2014 |
|
RAM KUMAR @ SANJU AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2014 |
|
RAM KUMAR AND ORS. Vs. SUMAN SHARMA AND ORS.
|
September 16, 2014 |
|
RAM LAKHAN Vs. UTTRANCHAL ROADWAYS THROUGH SECRETARY, TRANSPORT U
|
May 27, 2014 |
|
RAM LAL Vs. STATE OF HARYANA
|
August 12, 2014 |
|
RAM LAL Vs. STATE OF HARYANA
|
May 6, 2014 |
|
RAM LUBHAYA Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
RAM LUBHAYA Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
May 14, 2014 |
|
RAM MURTI Vs. PAWAN KUMAR
|
May 26, 2014 |
|
RAM MURTI Vs. DEPUTY COMMISSIONER
|
May 19, 2014 |
|
RAM MURTI Vs. KISHAN CHAND AND ANR
|
November 26, 2014 |
|
RAM NARAIN Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2014 |
|
RAM NARAYAN AND ANOTHER Vs. ARCHANA AND OTHERS
|
December 16, 2014 |
|
RAM NARESH CHATURVEDI AND ANR Vs. STATE OF HARYANA AND ANR
|
July 24, 2014 |
|
RAM NARESH SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
RAM NATH AND ANOTHER Vs. BANTO DEVI AND OTHERS
|
June 30, 2014 |
|
RAM NIWAS Vs. RAM PARKASH AND ORS.
|
August 4, 2014 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
October 31, 2014 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
August 4, 2014 |
|
RAM NIWAS Vs. RAMESHWAR DAYAL SARAFF AND ORS.
|
September 29, 2014 |
|
RAM NIWAS Vs. COMPETENT AUTHORITY GAIL INDIA LTD
|
March 3, 2014 |
|
RAM NIWAS Vs. DAYA NAND AND ORS.
|
May 30, 2014 |
|
RAM NIWAS @ KEHAR SINGH Vs. BIMLA @ KESHAR
|
May 14, 2014 |
|
RAM NIWAS AGGARWAL Vs. JATINDER PAL SINGH AND ORS.
|
August 21, 2014 |
|
RAM NIWAS KAUSHIK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT & ANOTHER
|
October 10, 2014 |
|
RAM NIWAS SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
March 24, 2014 |
|
RAM NIWAS YOGI Vs. STATE OF HARYANA
|
November 20, 2014 |
|
RAM PAL Vs. KARTAR SINGH
|
March 26, 2014 |
|
RAM PAL Vs. KRISHANJIT
|
December 3, 2014 |
|
RAM PAL Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
RAM PAL AND OTHERS Vs. ISSAR SINGH AND OTHERS
|
December 18, 2014 |
|
RAM PAL SINGH CHAUHAN Vs. STATE OF HARYANA
|
August 28, 2014 |
|
RAM PALAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
November 18, 2014 |
|
RAM PARKASH Vs. UNION OF INDIA
|
January 16, 2014 |
|
RAM PARKASH Vs. BAGGA SINGH AND ORS.
|
February 6, 2014 |
|
RAM PARKASH Vs. STATE OF HARYANA
|
July 7, 2014 |
|
RAM PARSHAD Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
|
August 27, 2014 |
|
RAM PARSHAD AND ORS. Vs. AMARJIT ALIAS BHOLA AND ORS.
|
March 24, 2014 |
|
RAM PARTAP Vs. RAJESH KUMAR AND OTHERS
|
May 1, 2014 |
|
RAM PARTAP Vs. UNION OF INDIA
|
April 24, 2014 |
|
RAM PHAL Vs. STATE OF HARYANA AND ORS.
|
November 12, 2014 |
|
RAM PHAL Vs. STATE OF HARYANA
|
December 8, 2014 |
|
RAM PHAL AND OTHERS Vs. HARBANS LAL AND OTHERS
|
October 14, 2014 |
|
RAM PHAL KAUSHIK AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
December 22, 2014 |
|
RAM PHAL LOHAT Vs. VINOD SINGH
|
March 27, 2014 |
|
RAM PIARA Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
RAM PYARI AND ANOTHER Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, PANIPAT AND OTHERS
|
November 26, 2014 |
|
RAM RATTAN Vs. PRESIDING OFFICER, LABOUR COURT
|
July 10, 2014 |
|
RAM RATTAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2014 |
|
RAM ROOP Vs. STATE OF HARYANA
|
January 10, 2014 |
|
RAM SARAN Vs. DELHI PINJRAPOLE SOCIETY (REGD ), DELHI GAUSHALA
|
July 7, 2014 |
|
RAM SAROOP AND OTHERS Vs. MAINA DEVI ALIAS MAINA DEVI
|
August 28, 2014 |
|
RAM SARUP Vs. PUNJAB WAKF BOARD
|
February 6, 2014 |
|
RAM SARUP Vs. DALIP KUMAR
|
July 7, 2014 |
|
RAM SARUP Vs. STATE OF HARYANA
|
March 4, 2014 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
RAM SEWAK Vs. HEAD MASTER, GOVT. MODEL HIGH SCHOOL AND ORS.
|
July 9, 2014 |
|
RAM SINGH Vs. GAUSHALA PATIALA
|
August 13, 2014 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 14, 2014 |
|
RAM SINGH Vs. ACHHARA SINGH
|
September 19, 2014 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
November 4, 2014 |
|
RAM SINGH Vs. HARNEK SINGH
|
February 5, 2014 |
|
RAM SINGH Vs. BHUPINDER PAL SINGH
|
May 19, 2014 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 8, 2014 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 23, 2014 |
|
RAM SINGH Vs. PARTAP SINGH
|
July 18, 2014 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
RAM SINGH Vs. GURBACHAN SINGH
|
February 20, 2014 |
|
RAM SINGH AND OTHERS Vs. STATE OF HARYANA
|
November 19, 2014 |
|
RAM SWAROOP Vs. STATE OF HARYANA
|
January 9, 2014 |
|
RAM VILAS Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
RAMA DEVI AND ORS. Vs. THE NOONA MAJRA CO-OPERATE TRANSPORT SOCIETY LTD. AND ORS.
|
August 14, 2014 |
|
RAMA SOFAT AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 11, 2014 |
|
RAMAN KANTA Vs. ANIL KUMAR
|
February 5, 2014 |
|
RAMAN KUMAR Vs. GOBIND SAGAR
|
February 24, 2014 |
|
RAMAN KUMAR Vs. AMRIK SINGH
|
September 22, 2014 |
|
RAMAN KUMAR AND OTHERS Vs. STATE OF U T AND ANOTHER
|
July 22, 2014 |
|
RAMAN SINGH Vs. COLLECTOR, DISTRICT HISAR AND OTHERS
|
May 14, 2014 |
|
RAMAN UPPAL Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
RAMANDEEP KAUR Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
RAMANDEEP SINGH Vs. FINANCIAL COMMISSIONER, REVENUE PUNJAB AND ORS.
|
November 21, 2014 |
|
RAMANDEEP SINGH Vs. RAMANDEEP KAUR
|
July 8, 2014 |
|
RAMANJEET KAUR Vs. THE STATE OF PUNJAB AND ORS.
|
December 2, 2014 |
|
RAMBAI Vs. KAPOORI AND ANOTHER
|
August 4, 2014 |
|
RAMBAI Vs. KAPOORI
|
August 22, 2014 |
|
RAMDEV SINGH Vs. JEET SINGH AND ORS.
|
September 2, 2014 |
|
RAMDHARI Vs. GRAM PANCHAYAT NAIN AND OTHERS
|
February 25, 2014 |
|
RAMDHARI Vs. STATE OF HARYANA
|
May 15, 2014 |
|
RAMDIYA Vs. SUDESH KUMARI
|
December 17, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
August 5, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
July 15, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
May 29, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
April 24, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
August 13, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
March 14, 2014 |
|
RAMESH Vs. STATE OF HARYANA
|
July 24, 2014 |
|
RAMESH Vs. STATE OF PUNJAB
|
December 18, 2014 |
|
RAMESH Vs. BANSI LAL AND ORS.
|
August 29, 2014 |
|
RAMESH AGGARWAL Vs. STATE OF HARYANA
|
February 7, 2014 |
|
RAMESH BHATTI Vs. ASHWANI KUMAR
|
July 11, 2014 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
November 12, 2014 |
|
RAMESH CHAND Vs. SALOCHNA DEVI
|
January 17, 2014 |
|
RAMESH CHAND ARORA Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
RAMESH CHANDER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 30, 2014 |
|
RAMESH CHANDER Vs. NAVEEN GANDHI
|
November 27, 2014 |
|
RAMESH DEVI AND ORS. Vs. LAL CHAND AND ORS.
|
July 24, 2014 |
|
RAMESH KAUR Vs. PUNJAB NATIONAL BANK
|
April 3, 2014 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 26, 2014 |
|
RAMESH KUMAR Vs. AVINASH CHANDER
|
October 16, 2014 |
|
RAMESH KUMAR Vs. SUNDER LAL AND OTHERS
|
October 1, 2014 |
|
RAMESH KUMAR Vs. SURJIT SINGH AND ANOTHER
|
September 9, 2014 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
August 27, 2014 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
September 10, 2014 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
RAMESH KUMAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS.
|
November 18, 2014 |
|
RAMESH KUMAR @ KALA Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
RAMESH KUMAR AND ANOTHER Vs. SHANTI DEVI AND OTHERS
|
November 13, 2014 |
|
RAMESH KUMAR AND ORS. Vs. JAI BHAGWAN AND ORS.
|
May 9, 2014 |
|
RAMESH KUMAR PATNAIK Vs. STATE OF HARYANA
|
July 21, 2014 |
|
RAMESH KUMARI Vs. STATE OF HARYANA
|
February 5, 2014 |
|
RAMESH RISHI AND ANOTHER Vs. SATISH KUMAR AND OTHERS
|
September 29, 2014 |
|
RAMESHWAR Vs. TARA CHAND
|
July 4, 2014 |
|
RAMESHWAR Vs. OM PARKASH
|
April 3, 2014 |
|
RAMESHWAR DASS Vs. SUDESH KUMARI
|
February 17, 2014 |
|
RAMESHWAR LAL SAINI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 14, 2014 |
|
RAMINDER KAUR Vs. RAJINDER KUMAR PAHWA AND ORS.
|
September 16, 2014 |
|
RAMINDER SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.
|
January 15, 2014 |
|
RAMJAN ALI Vs. SUNIL KUMAR
|
February 19, 2014 |
|
RAMJI LAL Vs. RAMESHWAR AND OTHERS
|
August 2, 2014 |
|
RAMJI LAL AND ANOTHER Vs. RAJBIR SINGH AND OTHERS
|
May 6, 2014 |
|
RAMPAL Vs. STATE OF PUNJAB
|
April 23, 2014 |
|
RAMPHAL Vs. STATE OF HARYANA & ANOTHER
|
August 11, 2014 |
|
RAMPHAL Vs. MUKHA SINGH
|
July 24, 2014 |
|
RAMRATI DEVI Vs. STATE OF HARYANA
|
April 22, 2014 |
|
RAMU ALIAS DUSHYANT Vs. STATE OF HARYANA
|
July 1, 2014 |
|
RAN SINGH Vs. STATE OF HARYANA & ANR
|
August 4, 2014 |
|
RAN SINGH AND ORS. Vs. JAGIR SINGH ORS.
|
October 29, 2014 |
|
RANA CHILLER PVT. LIMITED Vs. NATIONAL HORTICULTURE BOARD (NHB)
|
September 23, 2014 |
|
RANA SHERGIL AND ORS. Vs. SUKHWINDER KAUR
|
November 25, 2014 |
|
RANA SINGH Vs. STATE OF PUNJAB
|
April 3, 2014 |
|
RANAM INDUSTRIES Vs. STATE OF PUNJAB
|
March 18, 2014 |
|
RANBAXY LABORATORIES LIMITED Vs. STATE
|
August 7, 2014 |
|
RANBAXY LABORATORIES LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2014 |
|
RANBIR Vs. PARVEZ KUMAR @ PEJI AND OTHERS
|
December 5, 2014 |
|
RANBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
April 7, 2014 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
December 24, 2014 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 27, 2014 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
January 15, 2014 |
|
RANBIR SINGH Vs. UNION OF INDIA
|
May 22, 2014 |
|
RANBIR SINGH AND OTHERS Vs. STATE OF HARYANA
|
May 7, 2014 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
July 2, 2014 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
February 18, 2014 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
March 28, 2014 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
RANDHIR SINGH Vs. RAM KUMAR
|
December 23, 2014 |
|
RANDHIR SINGH Vs. HUDA
|
May 20, 2014 |
|
RANDHIR SINGH Vs. SATBIR
|
April 2, 2014 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
RANDHIR SINGH @ DHIRA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2014 |
|
RANDHIR SINGH AND COMPANY AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
|
October 16, 2014 |
|
RANDHIR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
May 7, 2014 |
|
RANDHIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
RANDHIR SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 12, 2014 |
|
RANG LAL Vs. STATE OF HARYANA
|
January 30, 2014 |
|
RANGOO RAM Vs. STATE OF HARYANA
|
February 7, 2014 |
|
RANI Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
RANI ALIAS RAJ KAUR Vs. BALWINDER SINGH ALIAS GORA
|
January 13, 2014 |
|
RANI DEVI Vs. NARENDER KUMAR
|
May 26, 2014 |
|
RANJAN KOSHAL Vs. JAGJIWAN KOSHAL
|
April 2, 2014 |
|
RANJEET Vs. STATE OF HARYANA
|
July 3, 2014 |
|
RANJEET KAUR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 29, 2014 |
|
RANJEET KAUR Vs. STATE OF HARYANA AND ORS
|
December 2, 2014 |
|
RANJEET KUMAR Vs. CANARA BANK
|
May 19, 2014 |
|
RANJEET SINGH Vs. UNION OF INDIA
|
January 9, 2014 |
|
RANJEET SINGH Vs. STATE OF HARYANA
|
May 29, 2014 |
|
RANJEET SINGH AND OTHERS Vs. HARMINDER KAUR AND OTHERS
|
September 11, 2014 |
|
RANJHE KHAN Vs. STATE OF PUNJAB
|
October 28, 2014 |
|
RANJIT AND ORS. Vs. FINANCIAL COMMISSIONER, HARYANA, REVENUE DEPARTMENT AND ORS.
|
August 4, 2014 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
RANJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 29, 2014 |
|
RANJIT KAUR THROUGH SUKHDEV SINGH ATTORNEY Vs. RAGHBIR SINGH AND OTHERS
|
July 31, 2014 |
|
RANJIT KHOSLA Vs. JOINT DEVELOPMENT COMMISSIONER
|
February 17, 2014 |
|
RANJIT KUMAR Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
RANJIT KUMAR Vs. AMAR SINGH
|
July 8, 2014 |
|
RANJIT SINGH Vs. SANJEEV KUMAR
|
July 18, 2014 |
|
RANJIT SINGH Vs. SURINDER KAUR
|
January 14, 2014 |
|
RANJIT SINGH Vs. MADAN GOPAL SINGH AND ANOTHER
|
December 18, 2014 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
RANJIT SINGH Vs. MAHARAJ SINGH
|
July 31, 2014 |
|
RANJIT SINGH Vs. PARKASH KAUR
|
September 5, 2014 |
|
RANJIT SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
September 4, 2014 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
RANJIT SINGH Vs. PUNJAB STATE
|
May 8, 2014 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2014 |
|
RANJIT SINGH Vs. JASPAL SINGH
|
May 9, 2014 |
|
RANJIT SINGH ALIAS KALA SON OF SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
RANJIT SINGH AND ANR Vs. STATE OF PUNJAB
|
September 19, 2014 |
|
RANJODH SINGH Vs. DIRECTOR GENERAL ELEMENTARY EDUCATION HARYANA
|
January 14, 2014 |
|
RANJODH SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
December 2, 2014 |
|
RANVIR SINGH Vs. STATE OF HARYANA
|
April 9, 2014 |
|
RANVIR SINGH RATHEE Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2014 |
|
RASHAM SINGH Vs. PARAMJIT KAUR
|
April 29, 2014 |
|
RASHPAL SINGH Vs. STATE OF PUNJAB
|
April 7, 2014 |
|
RASHPAL SINGH @ PALA Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
RATI RAM Vs. TEJ PARKASH AND OTHERS
|
November 5, 2014 |
|
RATI RAM Vs. STATE OF HARYANA
|
July 3, 2014 |
|
RATTAN BROTHERS Vs. APPELLATE AUTHORITY
|
September 16, 2014 |
|
RATTAN CHAND Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
RATTAN CHAND Vs. LACHHMAN DASS
|
September 4, 2014 |
|
RATTAN DEVI AND ORS. Vs. NOTIFIED AREA COMMITTEE AND ORS.
|
November 11, 2014 |
|
RATTAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2014 |
|
RATTAN LAL GARG Vs. CORPORATION BANK
|
July 25, 2014 |
|
RATTAN SINGH Vs. HASANDIN
|
July 21, 2014 |
|
RATTAN SINGH Vs. RAJENDER SINGH
|
April 23, 2014 |
|
RATTAN SINGH Vs. JOINT SECRETARY AND OTHERS
|
September 19, 2014 |
|
RATTI WOOLEN MILLS Vs. RAMESH THAPAR
|
May 15, 2014 |
|
RAUNAQ SINGH Vs. RAJ KUMAR
|
May 8, 2014 |
|
RAVDEEP SINGH Vs. STATE OF PUNJAB
|
November 26, 2014 |
|
RAVI Vs. STATE OF HARYANA
|
June 20, 2014 |
|
RAVI ALIAS TONI AND ANR Vs. STATE OF HARYANA
|
May 13, 2014 |
|
RAVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 25, 2014 |
|
RAVI BANSAL Vs. M/S MAA BHAGWATI ASSOCIATES
|
April 21, 2014 |
|
RAVI DHARAM Vs. UNION OF INDIA
|
May 20, 2014 |
|
RAVI DUTT Vs. RAVI AND ORS.
|
October 31, 2014 |
|
RAVI DUTT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2014 |
|
RAVI GOYAL Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
RAVI KUMAR Vs. JITENDER LATHAR
|
March 12, 2014 |
|
RAVI KUMAR Vs. MANJU
|
June 4, 2014 |
|
RAVI KUMAR Vs. STATE OF HARYANA
|
June 5, 2014 |
|
RAVI KUMAR Vs. STATE OF PUNJAB
|
March 5, 2014 |
|
RAVI KUMAR Vs. JAGMOHAN CHOPRA AND OTHERS
|
December 12, 2014 |
|
RAVI KUMAR @ RAVI SHER Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
RAVI MONGA Vs. STATE OF HARYANA AND ANOTHER
|
May 14, 2014 |
|
RAVI PAUL Vs. STATE OF HARYANA
|
May 26, 2014 |
|
RAVI RANA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
January 15, 2014 |
|
RAVI SACHDEV Vs. STATE OF HARYANA
|
April 1, 2014 |
|
RAVI SHANKAR GARG Vs. STATE OF HARYANA
|
April 3, 2014 |
|
RAVINDER Vs. STATE OF HARYANA
|
September 26, 2014 |
|
RAVINDER Vs. SURENDER KUMAR
|
January 30, 2014 |
|
RAVINDER Vs. PREM DUREJA
|
February 10, 2014 |
|
RAVINDER @ BABLOO Vs. STATE OF HARYANA
|
May 21, 2014 |
|
RAVINDER @ DHOLIA AND ANOTHER Vs. STATE OF HARYANA
|
July 31, 2014 |
|
RAVINDER BHATIA Vs. SHREENATH ENTERPRISES
|
March 27, 2014 |
|
RAVINDER KAUR Vs. CHARANJIT PAL SINGH AND OTHERS
|
November 19, 2014 |
|
RAVINDER KAUR AND OTHERS Vs. SARAJ SINGH AND OTHERS
|
September 11, 2014 |
|
RAVINDER KAUR AND OTHERS Vs. CHANDIGARH ADMN AND OTHERS
|
February 6, 2014 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
November 12, 2014 |
|
RAVINDER KUMAR Vs. GURU TRADING COMPANY
|
March 21, 2014 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
August 12, 2014 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 2014 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
December 19, 2014 |
|
RAVINDER KUMAR @ BABRI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2014 |
|
RAVINDER NATH SHARMA Vs. SHAM SUNDER
|
January 31, 2014 |
|
RAVINDER NATH SHARMA Vs. SAT PAL ANAND AND OTHERS
|
May 26, 2014 |
|
RAVINDER PAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2014 |
|
RAVINDER PAL SINGH SIDHU Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
RAVINDER SHARMA Vs. PUNJAB NATIONAL BANK
|
May 29, 2014 |
|
RAVINDER SINGH Vs. UNION OF INDIA
|
July 18, 2014 |
|
RAVINDER SINGH Vs. F C I AND OTHERS
|
December 17, 2014 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
RAVINDER SINGH @ RAVI Vs. STATE OF PUNJAB
|
December 23, 2014 |
|
RAVINDER SINGH ALIAS PARTAP Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
RAVINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
November 17, 2014 |
|
RAVINDER SINGH AND ORS Vs. STATE OF HARYANA
|
July 24, 2014 |
|
RAVINDER SINGH DHANKAR Vs. STATE OF HARYANA
|
March 20, 2014 |
|
RAVINDER SINGH SIDHU Vs. MUNICIPAL CORPORATION
|
March 25, 2014 |
|
RAVINDRA KUMARI AND ORS. Vs. NIRMALA DEVI AND ORS.
|
October 30, 2014 |
|
RAVISHER SINGH Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
RAVJEET SINGH @ RANJEET SINGH Vs. STATE OF PUNJAB & ORS
|
November 4, 2014 |
|
RAYMOND MARC MCCLENAGHAN Vs. STATE OF HARYANA AND ANOTHER
|
September 26, 2014 |
|
REENA Vs. STATE OF HARYANA AND ORS.
|
October 1, 2014 |
|
REENU KANT AND OTHERS Vs. SURYA KNITWEARS LTD
|
September 16, 2014 |
|
REETA DEVI @ RITA DEVI Vs. STATE OF PUNJAB
|
June 9, 2014 |
|
REHBAR FOUNDATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 15, 2014 |
|
REHMAT Vs. SARAB KHAN AND ORS.
|
October 14, 2014 |
|
REKHA Vs. PARAS
|
April 2, 2014 |
|
REKHA RANI Vs. STATE OF HARYANA & OTHERS
|
May 21, 2014 |
|
REKHA RANI Vs. STATE OF HARYANA
|
January 30, 2014 |
|
REKHA RANI Vs. GAGANDEEP SINGH
|
July 4, 2014 |
|
REKHA RANI Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
REKHA SHARMA Vs. PARTAP SINGH RANGA AND ORS.
|
July 17, 2014 |
|
RELIANCE DIGITAL MEDIA LTD. Vs. JAWED HABIB HAIR XPRESO LTD.
|
February 20, 2014 |
|
RELIANCE GENERAL INSURANCE CO Vs. SHUSHMA RANI
|
January 10, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MAYA DEVI
|
February 4, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. GURPREET KAUR & ORS
|
September 16, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. ASHA RANI
|
January 13, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. SUNITA PANDEY
|
July 15, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT
|
July 4, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. DARSHAN KAUR
|
May 20, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. OM PARKASH AND OTHERS
|
August 22, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED, PANCHKULA Vs. ASHOK KUMAR AND OTHERS
|
November 19, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. HARJIT KAUR
|
July 18, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. POONAM AND OTHERS
|
September 12, 2014 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KAMLA DEVI & ORS
|
September 19, 2014 |
|
REMLI BAI AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
May 14, 2014 |
|
RENU BALA Vs. KAHLA SINGH
|
December 16, 2014 |
|
RENU BALA AND OTHERS Vs. MANGAL SINGH AND OTHERS
|
November 27, 2014 |
|
RENU BANSAL Vs. VIPIN SINGH AND OTHERS
|
September 22, 2014 |
|
RENU DEVI Vs. STATE OF HARYANA
|
June 10, 2014 |
|
RENU GOSWAMI @ RAMANDEEP KAUR AND ANOTHER Vs. MANDEEP SINGH
|
May 21, 2014 |
|
RENU GREWAL Vs. SURINDER SINGH AND OTHERS
|
September 5, 2014 |
|
RENU SHARMA Vs. HAMARA REALTY PVT. LTD.
|
August 4, 2014 |
|
RESHAM Vs. ANAND UDYOG
|
March 10, 2014 |
|
RESHAM KAUR Vs. AMARJIT KAUR
|
July 31, 2014 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
RESHAM SINGH Vs. GURDEV KAUR
|
January 17, 2014 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
RESHAM SINGH Vs. ALLAHABAD BANK
|
August 4, 2014 |
|
RESHAM SINGH Vs. STATE OF HARYANA
|
September 10, 2014 |
|
RESHMA Vs. RANDEEP KAUR
|
August 27, 2014 |
|
RET COL RAVI KADAN Vs. AMAR KUMAR
|
February 7, 2014 |
|
REVA ABROL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 4, 2014 |
|
REVOLUTIONARY YOUTH ASSOCIATION Vs. CHANDIGARH ADMINISTRATION
|
January 10, 2014 |
|
RIAZ AHMAD Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
RICHHPAL Vs. RAM PARTAP ALIAS PARTAP AND OTHERS
|
February 5, 2014 |
|
RICHHPAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 19, 2014 |
|
RIMPI AND ANOTHER Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
RINKU Vs. PARVEEN GILL
|
October 6, 2014 |
|
RIPUDAMAN SINGH Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
RISAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 1, 2014 |
|
RISHI ARORA Vs. SANJIV SINGH MIGLANI
|
January 14, 2014 |
|
RISHI DUTT Vs. STATE OF HARYANA
|
May 8, 2014 |
|
RISHI KESH RAI Vs. STATE OF PUNJAB
|
July 8, 2014 |
|
RISHI PAL @ RAJU Vs. STATE OF HARYANA
|
December 17, 2014 |
|
RITA Vs. AJIT SINGH
|
January 23, 2014 |
|
RITA KUMARI Vs. STATE OF HARYANA
|
April 2, 2014 |
|
RITEEK STEELS PVT. LTD. Vs. STATE OF HARYANA
|
January 15, 2014 |
|
RITHIK GANDHI Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
RITIKA Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
October 13, 2014 |
|
RITU SHARMA Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
September 3, 2014 |
|
ROHINI AND ANOTHER Vs. RAJ KUMAR GUPTA
|
October 7, 2014 |
|
ROHIT BHANDARI AND ORS Vs. STATE OF PUNJAB AND ANR
|
November 14, 2014 |
|
ROHIT KUMAR @ MINTO Vs. STATE OF PUNJAB
|
March 24, 2014 |
|
ROHIT MARWAHA Vs. TARSEM KAUR
|
April 1, 2014 |
|
ROHIT SHARMA Vs. STATE OF HARYANA AND ANR
|
September 2, 2014 |
|
ROHIT VERMA Vs. S.P. GUPTA
|
September 6, 2014 |
|
ROHTAS Vs. STATE OF HARYANA
|
September 17, 2014 |
|
ROHTAS Vs. STATE OF HARYANA
|
May 22, 2014 |
|
ROHTASH Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
October 9, 2014 |
|
ROHTASH AND ORS. Vs. MEWA DEVI AND ORS.
|
September 16, 2014 |
|
ROHTASH ODD Vs. STATE OF HARYANA
|
April 11, 2014 |
|
ROMA RANI Vs. ANIL KUMAR
|
May 20, 2014 |
|
ROMESH KUMAR Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
|
February 28, 2014 |
|
ROMESH SINGH Vs. DHARAM PAL
|
August 6, 2014 |
|
RONI SHARMA Vs. STATE OF PUNJAB
|
September 26, 2014 |
|
ROOP LAL Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
ROOP RAM Vs. RAJ KUMAR AND OTHERS
|
March 27, 2014 |
|
ROOP SINGH Vs. SUPERINTENDING CANAL OFFICER AND ANOTHER
|
October 16, 2014 |
|
ROOP SINGH Vs. STATE OF HARYANA
|
August 14, 2014 |
|
ROOP SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 3, 2014 |
|
ROSENBAUER INTERNATIONAL AG Vs. STATE OF HARYANA
|
April 29, 2014 |
|
ROSHAN AGGARWAL Vs. PAWAN KUMAR
|
July 25, 2014 |
|
ROSHAN LAL Vs. JARNAIL SINGH
|
March 20, 2014 |
|
ROSHAN LAL Vs. KHAZANCHI LAL
|
January 9, 2014 |
|
ROSHAN LAL Vs. GOPAL DASS
|
July 24, 2014 |
|
ROSHAN LAL & OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2014 |
|
ROSHAN LAL BHOPAL Vs. BHARAT SINGH
|
March 12, 2014 |
|
ROSHINI JHA Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
ROSHNI DEVI Vs. AMAR SINGH AND ANOTHER
|
October 9, 2014 |
|
ROSHNI DEVI Vs. BALDEV SINGH
|
June 30, 2014 |
|
ROSHNI DEVI Vs. KIRPAL SINGH
|
February 19, 2014 |
|
ROYAL SOLVEX PVT. LTD. Vs. BALWINDER SINGH AND ORS.
|
February 4, 2014 |
|
ROZDAR KHAN Vs. ISAB AND OTHERS
|
December 3, 2014 |
|
RSG FOODS LTD Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2014 |
|
RUBBER WORKERS UNION Vs. KOTAK MAHINDRA BANK LTD
|
March 5, 2014 |
|
RUKMA DEVI (DECEASED) Vs. STATE OF HARYANA AND ANR
|
August 1, 2014 |
|
RULDA RAM Vs. RAJESH KUMAR
|
January 14, 2014 |
|
RULIA RAM Vs. STATE OF HARYANA
|
July 16, 2014 |
|
RULIA SINGH Vs. HARNAM SINGH
|
April 22, 2014 |
|
RUPAK RATHI Vs. ANITA CHAUDHARY
|
April 9, 2014 |
|
RUPEET SWANI Vs. STATE OF PUNJAB
|
May 16, 2014 |
|
RUPESH Vs. STATE OF HARYANA
|
May 21, 2014 |
|
RUPESH SINGLA Vs. STATE OF PUNJAB
|
August 21, 2014 |
|
RUPINDER KAUR Vs. SARJIWAN KUMAR AND ORS.
|
August 27, 2014 |
|
RUPINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
June 13, 2014 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
January 20, 2014 |
|
RUSTAM Vs. BIJENDER SHARMA
|
May 30, 2014 |
|
S (COMPLAINANT) Vs. STATE OF HARYANA AND ANOTHER
|
September 1, 2014 |
|
S D ADARSH BAL VIDYALAYA Vs. STATE OF HARYANA AND ANOTHER
|
May 13, 2014 |
|
S I PARTAP Vs. STATE OF HARYANA AND ANR
|
December 16, 2014 |
|
S P S GROVER Vs. STATE OF PUNJAB
|
March 6, 2014 |
|
S R CONSTRUCTIONS Vs. JAYANTI FILMS INDIA PVT LTD
|
May 29, 2014 |
|
S R ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
|
July 25, 2014 |
|
S S M D AYURVEDIC COLLEGE AND HOSPITAL MANAGING COMMITTEE Vs. KANWALJIT KAUR GILL AND ANOTHER
|
July 2, 2014 |
|
S S TOOR Vs. GURLEEN KAUR AND OTHERS
|
August 5, 2014 |
|
S S YADAV Vs. MUNISH SHARDA AND ORS
|
October 7, 2014 |
|
S V AUTO INDUSTRIES, PHAGWARA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
|
February 21, 2014 |
|
S. AJIT SINGH KOHAR Vs. SHASHI KANT
|
August 25, 2014 |
|
S. DAVINDER PAL SINGH RANA Vs. BHUPINDER KAUR BABBAR AND ORS.
|
October 17, 2014 |
|
S. SURINDERJIT SINGH GHUMAN Vs. S. SUKHDEV SINGH
|
August 1, 2014 |
|
S.B. PACKAGINGS LTD Vs. PRESIDING OFFICER
|
February 19, 2014 |
|
S.C. KUMAR Vs. INCOME TAX OFFICER AND ORS.
|
August 5, 2014 |
|
S.D. ADARSH BAL VIDYALAYA Vs. STATE OF HARYANA
|
May 13, 2014 |
|
S.I. PARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
S.K. SUD Vs. FINANCIAL COMMISSIONER
|
August 6, 2014 |
|
S.M. BUILDCON PVT. LTD. Vs. VINOD KUMAR
|
February 5, 2014 |
|
S.R.P.A. ADARSH BHARTIYA COLLEGE, PATHANKOT Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
S.R.S. REAL INFRASTRUCTURE LIMITED Vs. STATE OF HARYANA
|
January 29, 2014 |
|
S.S. FERTILIZERS AND ORS. Vs. KULTARAN SINGH AND ORS.
|
November 13, 2014 |
|
S.S. SOOD Vs. GMADA
|
April 1, 2014 |
|
S.S. WALIA Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
S.S.S. LOHA MARKETING PVT. LTD Vs. STATE OF HARYANA
|
May 8, 2014 |
|
SAAJAN CHHABRA Vs. STATE OF PUNJAB & ANOTHER
|
September 26, 2014 |
|
SAB INDUSTRIES LTD Vs. GREATER MOHALI AREA DEVELOPMENT AUTHORITY
|
August 8, 2014 |
|
SABBA SINGH @ SARBJEET SINGH @ HARMANPREET SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
SABINA AND OTHERS Vs. JUHURUDDIN AND OTHERS
|
November 28, 2014 |
|
SABO DEVI Vs. TARUN KUMAR
|
January 10, 2014 |
|
SACHDEVA BROTHERS Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
SACHIN @ BHURA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
November 27, 2014 |
|
SADA NAND Vs. STATE OF HARYANA AND OTHERS
|
November 4, 2014 |
|
SADBHAVNA COLLEGE OF EDUCATION Vs. PANJAB UNIVERSITY
|
May 26, 2014 |
|
SADHU @ SADHURAM Vs. STATE OF HARYANA
|
July 21, 2014 |
|
SADHU RAM Vs. STATE OF HARYANA
|
July 21, 2014 |
|
SADHU RAM Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
December 24, 2014 |
|
SADHU RAM AND ORS. Vs. RANJEET SINGH AND ORS.
|
September 4, 2014 |
|
SADHU SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 14, 2014 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
July 14, 2014 |
|
SADHU SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 25, 2014 |
|
SADHU SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 13, 2014 |
|
SADIQ ALI Vs. STATE OF PUNJAB
|
February 24, 2014 |
|
SAFAI KARAMCHARI UNION Vs. PRESIDING OFFICER
|
January 24, 2014 |
|
SAFI KHAN Vs. ABDUL REHMAN
|
July 18, 2014 |
|
SAGAR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 6, 2014 |
|
SAHAB SINGH Vs. STATE OF HARYANA
|
September 10, 2014 |
|
SAHAB SINGH @ SAHAB RAJENDER SINGH Vs. STATE OF HARYANA
|
January 8, 2014 |
|
SAHABU Vs. STATE OF HARYANA
|
September 25, 2014 |
|
SAHARA INDIA COMMERCIAL CORPORATION LIMITED Vs. STATE OF HARYANA
|
February 5, 2014 |
|
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. STATE OF PUNJAB AND ORS.
|
November 25, 2014 |
|
SAHBANA RAM Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB-DIVISIONAL MAGISTRATE
|
January 23, 2014 |
|
SAHIB RAM PUNIA Vs. STATE OF HARYANA
|
April 21, 2014 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
SAHIB SINGH @ SHIBA Vs. STATE OF PUNJAB
|
August 7, 2014 |
|
SAHIB SINGH CHEEMA Vs. SATPAL
|
November 20, 2014 |
|
SAHID Vs. STATE OF HARYANA
|
February 20, 2014 |
|
SAHIDA Vs. STATE OF HARYANA
|
November 25, 2014 |
|
SAHIL Vs. SUDESH KUMAR AND ORS.
|
May 7, 2014 |
|
SAHIL AGGARWAL Vs. STATE OF PUNJAB
|
April 26, 2014 |
|
SAHIL CAPITAL SERVICES LIMITED Vs. H ARORA AND CO AND ANOTHER
|
May 23, 2014 |
|
SAHIL SOOD Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SAHNI CARPETS Vs. STATE OF HARYANA
|
March 12, 2014 |
|
SAI CONSULTING ENGINEERS PVT LTD AND ANR Vs. HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORP LTD AND ANR
|
November 5, 2014 |
|
SAILENDER KUMAR Vs. STATE OF HARYANA
|
February 12, 2014 |
|
SAINI EDUCATION SOCIETY (REGD.) Vs. STATE OF HARYANA AND ORS.
|
October 7, 2014 |
|
SAJEEV @ KALU Vs. STATE OF HARYANA AND OTHERS
|
December 24, 2014 |
|
SAJJAN SINGH Vs. STATE OF HARYANA
|
July 9, 2014 |
|
SAJJAN SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION
|
March 10, 2014 |
|
SAJJAN SINGH Vs. RAM KISHAN
|
March 27, 2014 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
SAJJAN SINGH Vs. JASWANT KAUR
|
May 21, 2014 |
|
SAKEEL AHMED AND OTHERS Vs. SAHEEDAN AND ANOTHER
|
May 21, 2014 |
|
SAKSHI Vs. ABHINANDAN SHARMA
|
December 8, 2014 |
|
SAKUNTLA RANI Vs. BALBIR SINGH
|
May 22, 2014 |
|
SALAMDIN AND OTHERS Vs. STATE OF PUNJAB
|
December 1, 2014 |
|
SALEEM Vs. USMAN GANI AND ORS.
|
October 9, 2014 |
|
SALIL SADANANDAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 4, 2014 |
|
SALINDER KUMAR Vs. STATE OF HARYANA
|
January 14, 2014 |
|
SALINDER SINGH Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
SALINDER SINGH Vs. STATE OF PUNJAB
|
April 11, 2014 |
|
SALOCHANA Vs. KRISHAN LAL
|
April 11, 2014 |
|
SALOCHNA DEVI Vs. BHANWAR LAL
|
May 22, 2014 |
|
SALWANT SINGH Vs. HARINDERPAL SINGH AND ORS.
|
April 24, 2014 |
|
SALWINDER SINGH @ KULWINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
SAMADH BABA SIDH Vs. GRAM PANCHAYAT
|
February 5, 2014 |
|
SAMANDEEP KAUR @ CHARRY Vs. GURPREET KAUR @ SEEMA
|
January 31, 2014 |
|
SAMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2014 |
|
SAMARTH Vs. PANJAB UNIVERSITY AND OTHERS
|
August 26, 2014 |
|
SAMATA MOTORS PRIVATE LTD. Vs. SAVITA KHANAL AND ORS.
|
December 17, 2014 |
|
SAMEER BHANDARI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 8, 2014 |
|
SAMEER NAGPAL Vs. RAJ KUMAR MITTAL
|
August 26, 2014 |
|
SAMEY SINGH Vs. RAVI DUTT
|
March 11, 2014 |
|
SAMINA Vs. STATE OF HARYANA
|
January 14, 2014 |
|
SAMPURAN SHARMA Vs. BALDEV SINGH
|
April 29, 2014 |
|
SAMPURAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS)
|
May 15, 2014 |
|
SAMRAT SHARMA ALIAS SANJU Vs. STATE OF PUNJAB
|
May 8, 2014 |
|
SAMRATH RAJ MEHTA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 15, 2014 |
|
SANAM KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 28, 2014 |
|
SANDAL TRAVEL PVT. LTD. Vs. UNION OF INDIA
|
January 15, 2014 |
|
SANDEEP Vs. STATE OF U.T.
|
July 11, 2014 |
|
SANDEEP Vs. STATE OF HARYANA
|
July 15, 2014 |
|
SANDEEP Vs. STATE OF HARYANA
|
March 4, 2014 |
|
SANDEEP Vs. STATE OF HARYANA
|
May 1, 2014 |
|
SANDEEP Vs. STATE OF HARYANA
|
September 25, 2014 |
|
SANDEEP @ KALA Vs. STATE OF HARYANA
|
May 23, 2014 |
|
SANDEEP BHARTI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 11, 2014 |
|
SANDEEP DASS Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2014 |
|
SANDEEP KAUR Vs. PARMINDER SINGH
|
December 19, 2014 |
|
SANDEEP KAUR Vs. STATE OF PUNJAB
|
June 3, 2014 |
|
SANDEEP KAUR @ MANDEEP KAUR Vs. STATE OF PUNJAB
|
November 19, 2014 |
|
SANDEEP KHATRI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
November 28, 2014 |
|
SANDEEP KUMAR Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
November 11, 2014 |
|
SANDEEP KUMAR Vs. MEDIA AGENCY AND OTHERS
|
August 19, 2014 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA
|
August 11, 2014 |
|
SANDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 25, 2014 |
|
SANDEEP KUMAR GUPTA Vs. STATE INFORMATION COMMISSION, PUNJAB AND ORS.
|
December 8, 2014 |
|
SANDEEP MEHRA Vs. CHANDER PARKASH MADAN
|
July 23, 2014 |
|
SANDEEP SAINI @ SEEPA Vs. STATE OF PUNJAB
|
March 13, 2014 |
|
SANDEEP SANGWAN Vs. ALKA RANI
|
October 1, 2014 |
|
SANDEEP SHARMA Vs. BALJEET KAUR AND ORS.
|
November 5, 2014 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
April 7, 2014 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
SANDEEP SINGH @ SIPPY Vs. STATE OF PUNJAB
|
March 19, 2014 |
|
SANDEEP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 20, 2014 |
|
SANDHURA SINGH Vs. RICHPAL SINGH
|
February 12, 2014 |
|
SANDIP KUMAR Vs. UNION OF INDIA
|
July 9, 2014 |
|
SANGAM LAL Vs. BALDEV SINGH AND OTHERS
|
December 12, 2014 |
|
SANGAT SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
SANGDEEP SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SANGEET MAJHOTRA Vs. STATE OF PUNJAB
|
May 20, 2014 |
|
SANGEETA RANI Vs. KAMALJIT SINGH BAJAJ
|
November 29, 2014 |
|
SANGEETA VAID Vs. PRABIR BHATTACHARYYA
|
February 25, 2014 |
|
SANGEETA YADAV Vs. INDIAN OIL CORPORATION LIMITED
|
March 22, 2014 |
|
SANGMESHWAR MAHADEV GRAMO UDYOG MANDAL Vs. AJMER SINGH
|
August 5, 2014 |
|
SANJAY Vs. STATE OF HARYANA AND ORS.
|
October 9, 2014 |
|
SANJAY Vs. STATE OF HARYANA
|
February 4, 2014 |
|
SANJAY Vs. STATE OF U T, CHANDIGARH
|
February 20, 2014 |
|
SANJAY Vs. STATE OF HARYANA
|
March 12, 2014 |
|
SANJAY Vs. SURENDER AND OTHERS
|
May 21, 2014 |
|
SANJAY Vs. SANJAY
|
July 3, 2014 |
|
SANJAY @ YOGESH AND ANOTHER Vs. STATE OF HARYANA
|
September 17, 2014 |
|
SANJAY AHIRWAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 9, 2014 |
|
SANJAY AND ANOTHER Vs. SANTOSH DEVI AND OTHERS
|
December 4, 2014 |
|
SANJAY BHARDWAJ Vs. STATE OF U T CHANDIGARH AND OTHERS
|
May 7, 2014 |
|
SANJAY BHARDWAJ Vs. STATE OF U.T. CHANDIGARH
|
May 7, 2014 |
|
SANJAY BHATIA Vs. UNION OF INDIA
|
February 21, 2014 |
|
SANJAY GOEL Vs. STATE OF PUNJAB
|
April 24, 2014 |
|
SANJAY GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 24, 2014 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
April 3, 2014 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
April 1, 2014 |
|
SANJAY KUMAR Vs. UNION OF INDIA
|
May 27, 2014 |
|
SANJAY MADAN Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2014 |
|
SANJAY MALHOTRA Vs. STATE OF HARYANA
|
April 11, 2014 |
|
SANJAY SHARMA Vs. GULSHAN KUMAR
|
October 13, 2014 |
|
SANJAY SHARMA Vs. STATE OF HARYANA
|
May 26, 2014 |
|
SANJAY SINGAL Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
May 19, 2014 |
|
SANJAY SINGH Vs. STATE OF HARYANA
|
January 23, 2014 |
|
SANJAY YADAV Vs. MD UNIVERSITY
|
April 4, 2014 |
|
SANJEEV Vs. STATE OF HARYANA
|
June 30, 2014 |
|
SANJEEV ARORA Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2014 |
|
SANJEEV BATHLA ASSOCIATES Vs. AMITA BANSAL
|
December 8, 2014 |
|
SANJEEV CHAUDHARY Vs. UNION OF INDIA
|
July 24, 2014 |
|
SANJEEV KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
December 16, 2014 |
|
SANJEEV KUMAR Vs. ANITA
|
October 10, 2014 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
April 23, 2014 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
May 20, 2014 |
|
SANJEEV KUMAR AND ANR Vs. STATE OF HARYANA AND ANR
|
July 30, 2014 |
|
SANJEEV KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 2014 |
|
SANJEEV KUMAR VERMA Vs. DIRECTOR, URBAN LOCAL BODIES, CHANDIGARH AND OTHERS
|
September 5, 2014 |
|
SANJEEV SINGLA Vs. RITIKA SINGLA
|
September 10, 2014 |
|
SANJEEVAN SINGH Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
SANJIV GARG AND OTHERS Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER
|
September 3, 2014 |
|
SANJIV KUMAR Vs. THE STATE OF HARYANA
|
February 12, 2014 |
|
SANJIV KUMAR Vs. GURDARSHAN SINGH
|
December 18, 2014 |
|
SANJIV KUMAR GARG Vs. STATE OF HARYANA
|
January 14, 2014 |
|
SANJIV VOHRA Vs. RITU
|
January 13, 2014 |
|
SANJU BALA Vs. POONAM BALA
|
February 17, 2014 |
|
SANJYA Vs. MUNSHI SINGH
|
April 28, 2014 |
|
SANSAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2014 |
|
SANT GURMEET RAM RAHIM SINGH Vs. CBI
|
December 17, 2014 |
|
SANT LAL Vs. MAMTA
|
July 11, 2014 |
|
SANT LAL Vs. STATE OF HARYANA
|
April 11, 2014 |
|
SANT LAL SINGH Vs. STATE OF PUNJAB
|
February 7, 2014 |
|
SANT LAL SURINDER KUMAR Vs. BEHL ROLLER AND FLOUR MILLS (P) LTD
|
March 4, 2014 |
|
SANT PIARE LAL Vs. SAT PAUL
|
July 25, 2014 |
|
SANT PURAN SINGH Vs. STATE OF PUNJAB AND ANR
|
May 12, 2014 |
|
SANTA SINGH AND DESA SINGH Vs. STATE OF PUNJAB
|
September 24, 2014 |
|
SANTOKH SINGH Vs. BHAJAN SINGH
|
November 19, 2014 |
|
SANTOKH SINGH Vs. MANJEET KAUR
|
December 16, 2014 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
SANTOKH SINGH Vs. UNION OF INDIA
|
May 27, 2014 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
SANTOSH Vs. VIKRANT
|
July 11, 2014 |
|
SANTOSH Vs. FATHE SINGH
|
May 20, 2014 |
|
SANTOSH Vs. RANBIR SINGH AND OTHERS
|
September 19, 2014 |
|
SANTOSH BATRA Vs. GOLDEN FOREST (INDIA) LIMITED
|
August 19, 2014 |
|
SANTOSH DEVI Vs. STATE OF HARYANA
|
April 25, 2014 |
|
SANTOSH DEVI Vs. ANIL
|
March 31, 2014 |
|
SANTOSH HANDA AND ANOTHER Vs. STATE OF HARYANA
|
October 6, 2014 |
|
SANTOSH KAUR Vs. GURUDWARA TAKHAT SHRI KESGARH SAHIB
|
July 11, 2014 |
|
SANTOSH KUMAR Vs. VAKEEL AND OTHERS
|
September 4, 2014 |
|
SANTOSH KUMAR Vs. ROHTASH MANGLA
|
August 21, 2014 |
|
SANTOSH KUMAR Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
SANTOSH KUMARI Vs. HOUSING BOARD HARYANA AND ORS.
|
August 21, 2014 |
|
SANTOSH KUMARI Vs. LAJPAT RAI
|
October 28, 2014 |
|
SANTOSH KUMARI AND ORS. Vs. PURSHOTAM SINGH AND ORS.
|
December 4, 2014 |
|
SANTOSH MALHAN Vs. NAINA DEVI
|
January 13, 2014 |
|
SANTOSH SAINI Vs. STATE OF HARYANA AND ORS.
|
November 4, 2014 |
|
SANTRA Vs. SUMER SINGH AND OTHERS
|
May 12, 2014 |
|
SANTRA DEVI Vs. HARI SINGH
|
December 19, 2014 |
|
SANTRA DEVI Vs. RAMESH KUMAR
|
January 13, 2014 |
|
SANTRA DEVI AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
|
October 16, 2014 |
|
SANTRO DEVI Vs. MUKESH
|
February 5, 2014 |
|
SANTU ALIAS SANTU SINGH Vs. JAGTAR SINGH AND ANOTHER
|
July 16, 2014 |
|
SANWAL RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 13, 2014 |
|
SAPNA MEHRA AND OTHERS Vs. ISHWAR CHAND AND ANOTHER
|
November 17, 2014 |
|
SAPNA SONI @ SAPNA Vs. STATE OF PUNJAB
|
April 25, 2014 |
|
SAR AGENCIES Vs. UNION OF INDIA
|
May 1, 2014 |
|
SARABDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 16, 2014 |
|
SARABJEET SINGH @ GAGAN Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
SARABJIT KAUR Vs. STATE OF PUNJAB
|
April 29, 2014 |
|
SARABJIT KAUR Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
SARABJIT KAUR Vs. PARAMJIT SINGH
|
July 14, 2014 |
|
SARABJIT SINGH Vs. LOURDES SERRATO
|
May 2, 2014 |
|
SARABJIT SINGH Vs. BALBIR KAUR
|
February 4, 2014 |
|
SARABJIT SINGH Vs. SAVITA RANI AND ANOTHER
|
May 29, 2014 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
SARABJIT SINGH Vs. PARAMJIT SINGH
|
July 11, 2014 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
SARABJIT SINGH @ SONU Vs. STATE OF PUNJAB
|
March 25, 2014 |
|
SARASWATI SUGAR MILLS LTD. Vs. STATE OF HARYANA
|
July 24, 2014 |
|
SARAVPREET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
May 12, 2014 |
|
SARBAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2014 |
|
SARDAR KHAN ALIAS BHOLA SARPANCH Vs. STATE OF PUNJAB
|
September 10, 2014 |
|
SARDAR SH NIZARU AND OTHERS Vs. LOKAYUKTA, HARYANA AND OTHERS
|
November 10, 2014 |
|
SARDAR SINGH Vs. STATE OF HARYANA AND ORS.
|
November 17, 2014 |
|
SARDARA Vs. PATHANA
|
January 22, 2014 |
|
SARDARI LAL AND ORS. Vs. SIKANDER LAL AND ORS.
|
September 23, 2014 |
|
SARDOOL SINGH Vs. GURCHARAN SINGH AND ANOTHER
|
September 2, 2014 |
|
SARDOOL SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
SARDOOL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 20, 2014 |
|
SARIKA VATS Vs. INDIAN OIL CORPORATION LIMITED
|
February 12, 2014 |
|
SARITA DEVI AND OTHERS Vs. RAJ KHAN AND OTHERS
|
December 16, 2014 |
|
SARITA RANI Vs. STATE OF PUNJAB
|
March 28, 2014 |
|
SARLA DEVI Vs. STATE OF HARYANA
|
April 4, 2014 |
|
SARLA DEVI Vs. STATE OF PUNJAB
|
January 15, 2014 |
|
SARLA DEVI Vs. STATE OF HARYANA
|
February 19, 2014 |
|
SARNAM SINGH DANGI Vs. STATE OF HARYANA
|
March 6, 2014 |
|
SAROJ BALA Vs. VIPAN KUMAR AND ANOTHER
|
May 5, 2014 |
|
SAROJ BALA & OTHERS Vs. WAZIR CHAND & OTHERS
|
September 24, 2014 |
|
SAROJ MALHOTRA Vs. AMRIK SINGH
|
July 14, 2014 |
|
SAROJ MOHAN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 6, 2014 |
|
SAROOP SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
SARTHIK EDUCATION TRUST (REGD ) NITC, NASIRPUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2014 |
|
SARUP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2014 |
|
SARVAN Vs. DHARAM PAL
|
January 10, 2014 |
|
SARVESH BISARIA Vs. STATE OF PUNJAB
|
September 1, 2014 |
|
SARVJIT SINGH ALIAS SARBJIT SINGH Vs. STATE OF HARYANA
|
February 20, 2014 |
|
SARWAN KUMAR Vs. STATE OF HARYANA
|
February 6, 2014 |
|
SARWAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2014 |
|
SARWAN SINGH Vs. SUKHDEV SINGH AND OTHERS
|
October 7, 2014 |
|
SARWAN SINGH Vs. SURJIT SINGH
|
March 27, 2014 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
SARWAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2014 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
SAT DEV SINGH Vs. SATNAM KAUR
|
March 14, 2014 |
|
SAT NARAIN Vs. ANIL KUMAR
|
April 24, 2014 |
|
SAT NARAIN AND OTHERS Vs. STATE OF HARYANA
|
May 27, 2014 |
|
SAT NARAIN BANSAL Vs. ROSY BUILDERS
|
November 25, 2014 |
|
SAT PAL Vs. STATE OF HARYANA
|
November 21, 2014 |
|
SAT PAL Vs. MEWA SINGH
|
January 15, 2014 |
|
SAT PAL Vs. STATE OF PUNJAB
|
January 30, 2014 |
|
SAT PAL AND ORS. Vs. PUNJAB WAKF BOARD AND ORS.
|
August 5, 2014 |
|
SAT PAL BATRA Vs. ASHWANI MEHTA
|
March 12, 2014 |
|
SAT PAL JAIN Vs. JOINT SECRETARY TO THE GOVT. OF INDIA
|
March 28, 2014 |
|
SAT PARKASH Vs. ARVIND KUMAR KHURANIA
|
February 6, 2014 |
|
SAT PARKASH Vs. STATE OF HARYANA
|
July 16, 2014 |
|
SAT PARKASH AND OTHERS Vs. STATE OF HARYANA
|
November 19, 2014 |
|
SAT PARKASH SON OF LALA RAM Vs. STATE OF HARYANA AND ORS
|
August 28, 2014 |
|
SAT PAUL AND OTHERS Vs. CHANDIGARH ADMN AND ANOTHER
|
February 6, 2014 |
|
SATBIR Vs. RAMESHWAR
|
November 26, 2014 |
|
SATBIR Vs. UNION OF INDIA
|
May 20, 2014 |
|
SATBIR Vs. DALIP SINGH
|
March 20, 2014 |
|
SATBIR Vs. SAROJ AND OTHERS
|
September 11, 2014 |
|
SATBIR Vs. STATE OF HARYANA
|
May 7, 2014 |
|
SATBIR PAL SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
SATBIR SINGH Vs. BIHARI PARSAD
|
April 4, 2014 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
July 16, 2014 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
February 5, 2014 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
May 29, 2014 |
|
SATBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
February 20, 2014 |
|
SATBIR SINGH Vs. MANAGING COMMITTEE
|
January 14, 2014 |
|
SATBIR SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 15, 2014 |
|
SATBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2014 |
|
SATENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2014 |
|
SATINDER KUMAR Vs. RAMWATI
|
April 28, 2014 |
|
SATINDER PAL SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION
|
January 8, 2014 |
|
SATINDER PAL SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
|
December 11, 2014 |
|
SATINDER PAL SINGH KALRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 2, 2014 |
|
SATINDER SHARMA Vs. NIRMAL KUMAR
|
March 5, 2014 |
|
SATINDER SINGH Vs. STATE OF PUNJAB
|
May 21, 2014 |
|
SATINDER SINGH Vs. JATINDER SINGH AND ORS.
|
December 23, 2014 |
|
SATINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2014 |
|
SATISH Vs. STATE OF HARYANA
|
September 15, 2014 |
|
SATISH Vs. STATE OF HARYANA
|
October 7, 2014 |
|
SATISH Vs. STATE OF HARYANA
|
July 28, 2014 |
|
SATISH Vs. PRESIDING OFFICER AND ORS.
|
December 12, 2014 |
|
SATISH Vs. STATE OF HARYANA
|
October 10, 2014 |
|
SATISH AND ANR Vs. STATE OF HARYANA AND ANR
|
November 26, 2014 |
|
SATISH CHAND Vs. HIGH POLYMERS LABS PVT. LTD. AND ORS.
|
May 12, 2014 |
|
SATISH CHANDER Vs. SAVITRI DEVI
|
April 11, 2014 |
|
SATISH KUMAR Vs. JAGDISH CHANDER
|
October 9, 2014 |
|
SATISH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
September 2, 2014 |
|
SATISH KUMAR Vs. RANDEEP SINGH @ RANDEEP LATHAR AND OTHERS
|
November 5, 2014 |
|
SATISH KUMAR Vs. STATE OF HARYANA AND ORS.
|
November 14, 2014 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
SATISH KUMAR Vs. HARYANA STAFF SELECTION COMMISSION
|
September 24, 2014 |
|
SATISH KUMAR Vs. RAM NIWAS
|
March 19, 2014 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
September 16, 2014 |
|
SATISH KUMAR Vs. SATNAM SINGH
|
May 16, 2014 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
April 29, 2014 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
February 4, 2014 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
April 7, 2014 |
|
SATISH KUMAR AND ORS. Vs. ANUP SINGH AND ORS.
|
September 2, 2014 |
|
SATISH KUMAR DHULL Vs. STATE OF HARYANA
|
January 8, 2014 |
|
SATISH KUMAR JAIN Vs. STATE OF HARYANA
|
March 11, 2014 |
|
SATISH KUMAR SANGWAN Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2014 |
|
SATISH KUMAR SANGWAN Vs. STATE OF HARYANA
|
March 19, 2014 |
|
SATISH KUMAR SHARMA Vs. STATE OF HARYANA
|
August 12, 2014 |
|
SATISH KUMAR YADAV Vs. REKHA YADAV AND ANR.
|
March 27, 2014 |
|
SATISH SAINI AND ANOTHER Vs. PREM SINGH AND OTHERS
|
September 11, 2014 |
|
SATISH TANDON Vs. STATE OF PUNJAB
|
February 6, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 13, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
SATNAM SINGH Vs. HARMAIL SINGH @ MITHU
|
February 12, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
SATNAM SINGH @ BITTU Vs. STATE OF PUNJAB
|
November 10, 2014 |
|
SATNAM SINGH @ LUCKY Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
SATNAM SINGH @ SATTA Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
SATNAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2014 |
|
SATPAL Vs. ROHTASH KANWAR
|
March 21, 2014 |
|
SATPAL Vs. REENA RANI
|
November 26, 2014 |
|
SATPAL Vs. SARABJIT SINGH AND ANOTHER
|
October 14, 2014 |
|
SATPAL Vs. SURJIT SINGH
|
July 14, 2014 |
|
SATPAL Vs. SURAJ MAL
|
July 11, 2014 |
|
SATPAL Vs. STATE OF HARYANA
|
May 28, 2014 |
|
SATPAL @ DALBIR @ DAALBIR Vs. STATE OF HARYANA
|
August 14, 2014 |
|
SATPAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 10, 2014 |
|
SATPAL BAJAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 12, 2014 |
|
SATPAL BANSAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 27, 2014 |
|
SATPAL KAUR AND OTHERS Vs. TIKKAM RAM AND OTHERS
|
January 24, 2014 |
|
SATPAL SHARMA Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
July 17, 2014 |
|
SATPAL SINGH Vs. BHAI NARINDER SINGH SUDARSHAN KUMAR COMMISSION AGENTS
|
October 7, 2014 |
|
SATPAL SINGH Vs. FINANCIAL COMMISSIONER
|
July 7, 2014 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
October 6, 2014 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
SATPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2014 |
|
SATPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 23, 2014 |
|
SATTO Vs. HEAD MISTRESS
|
August 7, 2014 |
|
SATWANT KAUR Vs. SHER SINGH
|
March 11, 2014 |
|
SATWANT KAUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 23, 2014 |
|
SATWANT KAUR AND ANOTHER Vs. STATE OF HARYANA
|
December 24, 2014 |
|
SATWANT SINGH Vs. AMAR SINGH AND OTHERS
|
August 22, 2014 |
|
SATWANTI ARYA Vs. STATE OF HARYANA AND ORS.
|
October 31, 2014 |
|
SATWINDER AND ANOTHER Vs. SHAVALIK HYDRO PRIVATE LTD AND OTHERS
|
December 10, 2014 |
|
SATWINDER KAUR Vs. HARPAL SINGH @ PALA
|
May 7, 2014 |
|
SATWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2014 |
|
SATWINDER PAL SINGH AND ORS. Vs. INDERJIT SINGH AND ORS.
|
December 5, 2014 |
|
SATWINDER SINGH Vs. FINANCIAL COMMISSIONER & ANOTHER
|
April 28, 2014 |
|
SATYA BIR SINGH AND ANOTHER Vs. HARYANA STATE WARE HOUSING CORPORATION AND OTHERS
|
June 30, 2014 |
|
SATYA DEVI Vs. JUGAL KISHORE
|
March 27, 2014 |
|
SATYA NARAIN Vs. RADHA KRISHAN
|
July 31, 2014 |
|
SATYA NARAYAN SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-III
|
August 7, 2014 |
|
SATYA PAL Vs. DISTRICT AND SESSIONS JUDGE, KURUKSHETRA AND OTHERS
|
September 25, 2014 |
|
SATYA PAL Vs. UNION OF INDIA
|
February 20, 2014 |
|
SATYA PAL KHATRI Vs. STATE OF HARYANA AND OTHERS
|
October 27, 2014 |
|
SATYA PAL PAWAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 17, 2014 |
|
SATYA PARKASH Vs. HOSHIAR SINGH
|
June 30, 2014 |
|
SATYA PARKASH VERMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 12, 2014 |
|
SATYAPAL Vs. STATE OF HARYANA
|
September 4, 2014 |
|
SATYAVEER SINGH DAGUR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
August 21, 2014 |
|
SATYAWAN Vs. ATTAR SINGH
|
February 4, 2014 |
|
SATYENDRA DUTT BHANOT Vs. PUNJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
April 2, 2014 |
|
SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
SAURABH AND ANR. Vs. STATE OF HARYANA
|
November 3, 2014 |
|
SAURAV Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
SAURAV GUPTA Vs. PANJAB UNIVERSITY
|
May 29, 2014 |
|
SAVARJIT LAL Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
SAVITA Vs. RAJESH
|
July 3, 2014 |
|
SAVITA Vs. SAMSUDEEN AND OTHERS
|
August 27, 2014 |
|
SAVITA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2014 |
|
SAVITA RANI Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2014 |
|
SAVITA RANI Vs. STATE OF HARYANA
|
April 1, 2014 |
|
SAVITA RANI BHALLA AND OTHERS Vs. BEER SINGH AND ANOTHER
|
November 20, 2014 |
|
SAVITRI AND ANOTHER Vs. HARJEET SINGH
|
May 7, 2014 |
|
SAVITRI DEVI Vs. GAJRAJ SINGH
|
March 11, 2014 |
|
SAVITRI DEVI Vs. RAVINDER
|
July 18, 2014 |
|
SAVITRI DEVI Vs. SHER SINGH
|
May 29, 2014 |
|
SAWINDER KAUR Vs. ANGREJ SINGH AND OTHERS
|
September 26, 2014 |
|
SAWINDER SINGH Vs. VEER SINGH AND OTHERS
|
December 12, 2014 |
|
SCHEME OF AMALGAMATION BETWEEN TELCORDIA TECHNOLOGIES INDIA PRIVATE
LIMITED Vs. STATE
|
June 30, 2014 |
|
SCHEME OF AMALGAMATION OF COLORS TEXTILES LIMITED Vs. STAT
|
May 6, 2014 |
|
SECRETARY, JAIN GIRLS SENIOR SECONDARY SCHOOL, ROHTAK & ANOTHER Vs. ASHA GAUR & ANOTHER
|
September 17, 2014 |
|
SEDHU RAM & OTHERS Vs. BRIJ LAL
|
September 17, 2014 |
|
SEEMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
November 20, 2014 |
|
SEEMA Vs. SHAMSHER SINGH
|
November 21, 2014 |
|
SEEMA Vs. NAVEEN KUMAR
|
April 9, 2014 |
|
SEEMA @ SEEMA BHARDWAJ Vs. STATE OF PUNJAB
|
June 10, 2014 |
|
SEEMA DEVI Vs. STATE OF HARYANA
|
May 8, 2014 |
|
SEHDEV Vs. SRI NIWAS
|
September 2, 2014 |
|
SENIOR EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR-COURT
|
May 9, 2014 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. LABHU RAM
|
July 17, 2014 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. DARSHAN RAM
|
February 28, 2014 |
|
SEO RAM AND ORS. Vs. JAGTA RAM AND ORS.
|
December 12, 2014 |
|
SERA SINGH Vs. STATE OF PUNJAB
|
March 10, 2014 |
|
SETH NAND LAL BAJAJ EDUCATIONAL CHARITABLE SOCIETY Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2014 |
|
SEWA SINGH Vs. ANIL JAIN
|
April 4, 2014 |
|
SEWA SINGH Vs. GANPATI TRADING COMPANY
|
November 13, 2014 |
|
SEWA SINGH Vs. PUNJAB STATE
|
February 18, 2014 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
May 30, 2014 |
|
SEWA SINGH Vs. PIARA SINGH AND ANOTHER
|
May 14, 2014 |
|
SEWAK SINGH Vs. BIKKAR SINGH AND ORS.
|
May 5, 2014 |
|
SH GIAN CHAND GOEL AND OTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
December 12, 2014 |
|
SHAHABAD COOPERATIVE SUGAR MILLS LIMITED Vs. CIT, AAYAKAR BHAWAN, SECTOR 13, KARNAL (HR )
|
August 13, 2014 |
|
SHAHBAD PRIMARY COOP AGRI & RURAL DEVELOPMENT BANK Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2014 |
|
SHAHEED BHAI MANI SINGH EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF PUNJAB
|
February 26, 2014 |
|
SHAIL PARBHAKAR Vs. REGISTRAR, GURU NANAK DEV UNIVERSITY, AMRITSAR
|
January 17, 2014 |
|
SHAILENDER KUMAR Vs. SH. DHARAMBIR SINGH
|
April 28, 2014 |
|
SHAKA SON OF PHAKAR RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ANOTHER
|
December 3, 2014 |
|
SHAKEEL UR REHMAN Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
SHAKEEN SINGH Vs. UNION OF INDIA
|
July 21, 2014 |
|
SHAKTI TRADERS Vs. R.P. GARG
|
February 5, 2014 |
|
SHAKUNTLA Vs. MUNICIPAL COUNCIL, REWARI
|
February 10, 2014 |
|
SHAKUNTLA Vs. STATE OF HARYANA
|
November 10, 2014 |
|
SHAKUNTLA DEVI Vs. THE STATE OF HARYANA
|
July 11, 2014 |
|
SHAKUNTLA DEVI Vs. STATE OF HARYANA
|
August 27, 2014 |
|
SHAKUNTLA DEVI Vs. SPECIAL SECRETARY, HOUSING & URBAN DEVELOPMENT, PUNJAB
|
April 1, 2014 |
|
SHAKUNTLA THUKRAL Vs. COMMISSIONER OF INCOME TAX
|
February 6, 2014 |
|
SHALINI MEHROTRA Vs. BASHIR AHMED
|
January 23, 2014 |
|
SHAM LAL Vs. JAI KISHAN
|
January 9, 2014 |
|
SHAM LAL Vs. BHAJAN LAL
|
August 1, 2014 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
SHAM LAL SINGLA Vs. STATE OF PUNJAB
|
May 19, 2014 |
|
SHAM LATA Vs. PRAN NATH
|
October 17, 2014 |
|
SHAM RAJ Vs. STATE OF PUNJAB AND ANOTHER
|
December 15, 2014 |
|
SHAM SINGH Vs. GURDEEP SINGH
|
November 28, 2014 |
|
SHAM SUNDER Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
SHAM SUNDER Vs. LOVLEEN
|
September 12, 2014 |
|
SHAM SUNDER Vs. STATE OF HARYANA AND OTHERS
|
August 20, 2014 |
|
SHAMBHU KUMAR Vs. STATE OF HARYANA
|
March 26, 2014 |
|
SHAMINDER SINGH Vs. SURJIT KAUR
|
January 9, 2014 |
|
SHAMINDERPAL SINGH Vs. GAMDOOR SINGH
|
December 9, 2014 |
|
SHAMLY JINDAL Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
March 18, 2014 |
|
SHAMSHER SINGH Vs. MOHINDER SINGH
|
March 5, 2014 |
|
SHAMSHER SINGH Vs. UNION OF INDIA
|
May 23, 2014 |
|
SHAMSHER SINGH Vs. UNION OF INDIA
|
April 25, 2014 |
|
SHAMSHER SINGH Vs. GURTEK SINGH
|
January 22, 2014 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
March 5, 2014 |
|
SHAMSHER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
December 2, 2014 |
|
SHAMSHER SINGH AND ANOTHER Vs. JAGDEV SINGH
|
July 10, 2014 |
|
SHAMSHER SINGH AND OTHERS Vs. KULWANT SINGH
|
September 26, 2014 |
|
SHAMSHER SINGH SAINI Vs. SURESH DHAWAN
|
April 7, 2014 |
|
SHANKAR Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
SHANKAR BHAGWAN BUS SERVICE Vs. STATE TRANSPORT
|
January 16, 2014 |
|
SHANKAR LAL Vs. THE PATIALA CENTRAL CO-OPERATIVE BANK
|
October 7, 2014 |
|
SHANKAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 2014 |
|
SHANKER Vs. STATE OF HARYANA
|
April 11, 2014 |
|
SHANKER VERMA Vs. SATPAL SINGH
|
May 12, 2014 |
|
SHANTI Vs. NARINDER KUMAR
|
April 2, 2014 |
|
SHANTI Vs. STATE OF HARYANA
|
April 28, 2014 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
May 22, 2014 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
July 21, 2014 |
|
SHANTI DEVI Vs. BALBIR SINGH
|
May 26, 2014 |
|
SHANTI DEVI (DECEASED) THROUGH HER LRS AND OTHERS Vs. JOINT DIRECTOR, PANCHAYAT PUNJAB AND OTHERS
|
May 12, 2014 |
|
SHANTI DEVI AND OTHERS Vs. NAIK RAJ KUMAR RANE AND ORS
|
September 4, 2014 |
|
SHANTI MERCHANDISE PRIVATE LIMITED Vs. VIDEOCON INDUSTRIES LIMITED
|
November 21, 2014 |
|
SHARAM SINGH Vs. U.O.I. AND ORS.
|
October 31, 2014 |
|
SHARANJIT KAUR Vs. KULWANT SINGH AND OTHERS
|
October 13, 2014 |
|
SHARANJIT SINGH Vs. STATE OF PUNJAB
|
August 1, 2014 |
|
SHARANJIT SINGH GAREWAL Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
SHARDA ARORA Vs. JASBIR SINGH
|
August 22, 2014 |
|
SHARDA RANI Vs. KASHMIR SINGH
|
May 8, 2014 |
|
SHARIF Vs. FINANCIAL COMMISSIONER
|
March 3, 2014 |
|
SHARNJIT SINGH Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
SHASHI BALA Vs. SUDARSHAN KUMAR
|
March 21, 2014 |
|
SHASHI BALA Vs. KRISHAN KUMAR RAKHEJA AND OTHERS
|
September 22, 2014 |
|
SHASHI BALA SACHDEVA Vs. STATE OF HARYANA
|
February 28, 2014 |
|
SHASHI BHUSHAN Vs. ANJU GARG
|
March 20, 2014 |
|
SHASHI KANT Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
SHASHI KANT Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
SHASHI KHURANA Vs. KARAM CHAND
|
May 21, 2014 |
|
SHASHI PARKASH Vs. MEENAKSHI
|
December 17, 2014 |
|
SHASHI SHARMA Vs. MANJIT KAUR
|
July 1, 2014 |
|
SHASHI VERMA Vs. STATE OF PUNJAB
|
January 22, 2014 |
|
SHAURYA BUILDERS PVT LTD AND ANOTHER Vs. RAJESH KALSI AND ANOTHER
|
September 11, 2014 |
|
SHAYANA KANOTRA Vs. GURU NANAK DEV UNIVERSITY
|
September 3, 2014 |
|
SHEELA AND ANOTHER Vs. GENERAL PUBLIC AND ANOTHER
|
June 30, 2014 |
|
SHEELA DEVI Vs. GURSHARAN SINGH AND ANOTHER
|
September 25, 2014 |
|
SHEELA DEVI Vs. JEET SINGH
|
July 31, 2014 |
|
SHEELAM SOHI Vs. DHARAM SINGH
|
March 10, 2014 |
|
SHEESH PAL Vs. STATE OF HARYANA AND ORS.
|
November 17, 2014 |
|
SHEETAL PARSAD AND ANOTHER Vs. VIJAY PAL AND OTHERS
|
November 26, 2014 |
|
SHEKHAR KUMAR GROVER Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
SHEO RAM AGGARWAL Vs. DHARAM PAL
|
May 29, 2014 |
|
SHEO RAM DASS CHANDAN LAL Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY
|
April 7, 2014 |
|
SHEONA Vs. MARO
|
January 9, 2014 |
|
SHER KHAN Vs. STATE OF PUNJAB
|
May 28, 2014 |
|
SHER SINGH Vs. STATE OF HARYANA
|
July 3, 2014 |
|
SHER SINGH Vs. ISHAR SINGH
|
December 5, 2014 |
|
SHER SINGH Vs. JASWANT SINGH
|
May 23, 2014 |
|
SHER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2014 |
|
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2014 |
|
SHER SINGH Vs. ISHRA BAI
|
July 14, 2014 |
|
SHER SINGH Vs. FINANCIAL COMMISSIONER
|
May 15, 2014 |
|
SHER SINGH Vs. STATE OF HARYANA
|
February 21, 2014 |
|
SHER SINGH Vs. LABH KAUR
|
August 6, 2014 |
|
SHER SINGH Vs. MILAYA BAI AND OTHERS
|
January 17, 2014 |
|
SHER SINGH Vs. FINANCIAL COMMISSIONER
|
May 16, 2014 |
|
SHER SINGH AND ANOTHER Vs. BHUPINDER SINGH AND ANOTHER
|
November 21, 2014 |
|
SHERA Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT
|
March 13, 2014 |
|
SHERA Vs. KRISHAN KUMAR AND OTHERS
|
December 16, 2014 |
|
SHERDIN Vs. STATE OF PUNJAB
|
April 28, 2014 |
|
SHHINDER PAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
August 26, 2014 |
|
SHIBBAN Vs. STATE OF HARYANA
|
May 23, 2014 |
|
SHIHABELDIN Vs. UNION OF INDIA
|
April 23, 2014 |
|
SHIKHA Vs. JASVINDER SINGH
|
July 8, 2014 |
|
SHIKHA VIJ Vs. DEVANSHI VIJ ALIAS GAGGU
|
September 6, 2014 |
|
SHIKSHA & I.B.S. PVT. LTD. Vs. BANKING TUTORIALS AND ORS.
|
September 2, 2014 |
|
SHILLU KUMARI Vs. STATE OF HARYANA
|
April 2, 2014 |
|
SHILPA TANEJA Vs. STATE OF HARYANA AND ORS.
|
September 9, 2014 |
|
SHINDER KAUR Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
SHINDER KAUR ALIAS SURINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
SHINDERPAL SINGH Vs. JAGDISH KUMAR
|
March 13, 2014 |
|
SHINGARA SINGH Vs. KISHAN SINGH ALIAS KRISHAN SINGH
|
March 4, 2014 |
|
SHINGARA SINGH Vs. INDERJIT SINGH
|
February 12, 2014 |
|
SHINGARA SINGH Vs. JOGINDER SINGH
|
February 10, 2014 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SHINGARA SINGH Vs. SARBJIT KAUR
|
February 5, 2014 |
|
SHINGARA SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
December 18, 2014 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. JASVIR SINGH
|
July 15, 2014 |
|
SHIROMANI GURUDWARA PARBANDHAK COMMITTEE Vs. HARGOBIND SAHIB EDUCATION SOCIETY (REGD )
|
February 11, 2014 |
|
SHISH PAL AND OTHERS Vs. KURUKSHETRA UNIVERSITY AND OTHERS
|
September 17, 2014 |
|
SHISH RAM Vs. STATE OF HARYANA
|
September 11, 2014 |
|
SHISH RAM AND ORS. Vs. LAXMNI NARAIN
|
October 30, 2014 |
|
SHIV BAHADUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
January 23, 2014 |
|
SHIV CHARAN Vs. GOVERNMENT FOOD INSPECTOR AND ANOTHER
|
May 14, 2014 |
|
SHIV DASS Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
SHIV GIAN SINGH Vs. UION TERRITORY, CHANDIGARH
|
May 21, 2014 |
|
SHIV KUMAR Vs. STATE OF HARYANA AND ORS.
|
November 10, 2014 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
May 22, 2014 |
|
SHIV KUMAR Vs. KANCHAN @ RAVI
|
February 7, 2014 |
|
SHIV KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 1, 2014 |
|
SHIV KUMAR SUMAN Vs. CHANDIGARH ADMINISTRATION
|
May 12, 2014 |
|
SHIV KUMAR SUMAN Vs. CHANDIGARH ADMINISTRATION
|
August 6, 2014 |
|
SHIV LAL DODA Vs. SUNIL KUMAR JAKHAR
|
July 2, 2014 |
|
SHIV NARESH SPORTS PRIVATE LIMITED Vs. STATE OF HARYANA
|
May 1, 2014 |
|
SHIV RAJ PURI Vs. STATE OF HARYANA AND ORS.
|
August 8, 2014 |
|
SHIVALIK OFFICERS INSTITUTE Vs. STATE OF HARYANA AND OTHERS
|
November 19, 2014 |
|
SHIVRAJ SINGH Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
SHIVRAJ SINGH Vs. RAJU
|
January 15, 2014 |
|
SHODHAN Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2014 |
|
SHOKEEN Vs. STATE OF HARYANA
|
July 28, 2014 |
|
SHREE RADHA SWAMY PLASTICS LTD. Vs. STATE OF HARYANA
|
January 31, 2014 |
|
SHREE RAM Vs. STATE OF HARYANA AND ORS
|
November 12, 2014 |
|
SHREYANS INDUSTRIES LIMITED Vs. PIONEER SERVICE STATION
|
August 29, 2014 |
|
SHRI BHAGIRATH RAI Vs. STATE OF PUNJAB
|
August 6, 2014 |
|
SHRI BHAGWAN Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISAR OTHERS
|
March 12, 2014 |
|
SHRI KANT @ RINKU Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
SHRI KARAN SINGH Vs. THE STATE OF HARYANA
|
May 7, 2014 |
|
SHRI KRISHAN Vs. RAMESH
|
October 1, 2014 |
|
SHRI KRISHAN GARG Vs. SUBASH CHANDER
|
February 21, 2014 |
|
SHRI LAKSHMI COTSYN LIMITED AND OTHERS Vs. TRIDENT LIMITED
|
March 5, 2014 |
|
SHRI NAND LAL BHATIA Vs. SHRI CHOTAN
|
May 23, 2014 |
|
SHRI RAM Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
SHRI RAM Vs. THE STATE OF HARYANA
|
April 21, 2014 |
|
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. AMI LAL AND ORS.
|
October 14, 2014 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. MANJIT
|
August 7, 2014 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. RAM SAHAI
|
January 13, 2014 |
|
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. SUNITA DEVI
|
July 11, 2014 |
|
SHRIMATI Vs. ESTATE OFFICER AND OTHERS
|
December 5, 2014 |
|
SHRIMATI Vs. ESTATE OFFICER AND ORS.
|
February 5, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD Vs. BANWARI
|
April 4, 2014 |
|
SHUBHAM NALWA Vs. INDERPAL SINGH BAKSHI AND ANOTHER
|
December 16, 2014 |
|
SHUKLA JAGOTA Vs. ALKA KHANNA
|
November 28, 2014 |
|
SHYAM KISHAN PANDEY Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SHYAM LAL Vs. BALBIR SINGH DHILLON AND ORS.
|
July 2, 2014 |
|
SHYAM LAL @ SHYAMA @ SHYAM SINGH Vs. STATE OF HARYANA AND ANOTHER
|
May 19, 2014 |
|
SHYAM SALONA PLYWOOD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2014 |
|
SHYAM SINGH Vs. MADAN SINGH AND ORS.
|
October 1, 2014 |
|
SHYAM SUNDER Vs. SAPNA ALIAS SUNITA
|
March 20, 2014 |
|
SIDDHANT AGGARWAL Vs. STATE OF HARYANA
|
September 22, 2014 |
|
SIDDHARTH RAY Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2014 |
|
SIDDHIVINAYAK EDUCATIONAL TRUST Vs. STATE OF HARYANA
|
February 13, 2014 |
|
SIDHARTH & ORS Vs. STATE OF HARYANA & ORS
|
November 4, 2014 |
|
SIKANDAR SINGH AND OTHERS Vs. JASDEEP SINGH
|
November 17, 2014 |
|
SIKANDER ALIAS DHILLU Vs. STATE OF HARYANA
|
March 7, 2014 |
|
SIKANDER MEHTA Vs. STATE OF PUNJAB
|
May 14, 2014 |
|
SIKANDER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
|
September 6, 2014 |
|
SIKANDERPAL SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
SILAK RAM Vs. STATE OF HARYANA
|
May 29, 2014 |
|
SIMALJIT KAUR Vs. SUKHWINDER SINGH
|
April 1, 2014 |
|
SIMARANJIT SINGH Vs. PRITAM SINGH
|
July 8, 2014 |
|
SIMARJIT KAUR Vs. SECY DEFENCE SERVICE
|
July 4, 2014 |
|
SIMARJIT KAUR AND ANOTHER Vs. SHAVALIK HYDRO PRIVATE LTD AND OTHERS
|
December 10, 2014 |
|
SIMARJIT SINGH Vs. SARABJIT SINGH
|
July 31, 2014 |
|
SIMARJIT SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
October 6, 2014 |
|
SIMERJIT KAUR @ SIMRANJIT KAUR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 23, 2014 |
|
SIMLA DEVI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 19, 2014 |
|
SIMRAN KAUR @ SHILPA Vs. KANWAR AMANINDER SINGH
|
December 16, 2014 |
|
SIMRAN KAUR AND OTHERS Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
SIMRAN SRA Vs. STATE OF PUNJAB AND OTHERS
|
May 20, 2014 |
|
SIMRANPREET SINGH Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
SINGH RAJ Vs. JAGJEET SHARMA
|
July 14, 2014 |
|
SINGHAL STRIPS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
|
May 13, 2014 |
|
SINGLA CONSTRUCTION COMPANY, PATIALA Vs. UNION OF INDIA AND OTHERS
|
March 21, 2014 |
|
SIRI CHAND Vs. NARENDER SINGH
|
April 7, 2014 |
|
SIRI RAM Vs. SUMAN
|
March 21, 2014 |
|
SITA DEVI Vs. OM PARKASH
|
March 28, 2014 |
|
SITA DEVI Vs. HANS RAJ
|
February 28, 2014 |
|
SITA DEVI Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
SITA RAM Vs. STATE OF HARYANA
|
September 10, 2014 |
|
SITA RAM Vs. BALJINDER KAUR
|
February 5, 2014 |
|
SITA RAM ALIAS KALLU Vs. STATE OF HARYANA
|
May 22, 2014 |
|
SITA RAM BARVARIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 3, 2014 |
|
SITA RANI LUTHRA Vs. U T , CHANDIGARH
|
September 23, 2014 |
|
SITAL PARKASH JAIN Vs. SAVITRI DEVI JAIN AND OTHERS
|
August 25, 2014 |
|
SITAL SINGH Vs. RANJIT SINGH
|
May 22, 2014 |
|
SITARA SINGH Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
SIYA SHARAN SAHU Vs. STATE OF HARYANA
|
July 15, 2014 |
|
SM AGRO FOODS KAILA, TEHSIL DHARAMKOT, DISTRICT MOGA Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2014 |
|
SMADH BHAI MULTIPURPOSE COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 24, 2014 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. M/S. VASARI INDIA PRIVATE LIMITED AND ANOTHER
|
May 19, 2014 |
|
SMS INFRASTRUCTURE LIMITED Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
SMT. ANJANA AND ORS. Vs. GURPAL SINGH AND ORS.
|
February 19, 2014 |
|
SMT. JAGJIT KAUR Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
October 1, 2014 |
|
SMT. KAMLA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 19, 2014 |
|
SMT. KAUSHALYA RANI AND OTHERS Vs. NARESH KUMAR AND ANOTHER
|
April 9, 2014 |
|
SMT. KRISHNA WIDOW OF YASWANT AND OTHERS Vs. MUKESH KUMAR AND OTHERS
|
May 15, 2014 |
|
SMT. LAXMI AND ORS Vs. STATE OF HARYANA AND ANR
|
March 6, 2014 |
|
SMT. MAYA Vs. ZOHAR ALI AND OTHERS
|
November 4, 2014 |
|
SMT. MUKESH DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, NARNAUL AND ANOTHER
|
May 14, 2014 |
|
SMT. PADMAWATI AND OTHERS Vs. SMT. INDRAWATI (SINCE DECEASED) AND OTHERS
|
May 7, 2014 |
|
SMT. PUSHPA SHARMA Vs. SAT PAL
|
December 10, 2014 |
|
SMT. RUKMANI DEVI Vs. ANAND SINGH AND ORS.
|
March 6, 2014 |
|
SMT. SALINDERO AND OTHERS Vs. JASWINDER SINGH AND OTHERS
|
May 27, 2014 |
|
SMT. SANTOSH JAIN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 13, 2014 |
|
SMT. SHABRA AND ORS. Vs. SATBIR AND ORS.
|
February 20, 2014 |
|
SMT. SONI AND OTHERS Vs. MOHD. ESHA AND OTHERS.
|
March 6, 2014 |
|
SMT. SONU AND OTHERS Vs. KAPTAN SINGH AND OTHERS
|
May 27, 2014 |
|
SMT. SUSHILA AND OTHERS Vs. KULWANT SINGH AND OTHERS
|
February 10, 2014 |
|
SOBHA SINGH Vs. STATE OF PUNJAB
|
August 29, 2014 |
|
SOHAN LAL Vs. FINANCIAL COMMISSIONER & SECRETARY TO GOVERNMENT
|
May 16, 2014 |
|
SOHAN LAL Vs. SHAM SUNDER
|
May 21, 2014 |
|
SOHAN LAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2014 |
|
SOHAN LAL AND ORS. Vs. PADAM SINGH AND ORS.
|
January 29, 2014 |
|
SOHAN LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 26, 2014 |
|
SOHAN LAL BAINS Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2014 |
|
SOHAN SINGH Vs. UNION OF INDIA AND ORS
|
September 23, 2014 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2014 |
|
SOHAN SINGH Vs. STATE OF HARYANA
|
April 22, 2014 |
|
SOHAN SINGH Vs. SUKHPREET SINGH
|
February 24, 2014 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
SOHAN SINGH Vs. PREET KAMAL SINGH
|
March 5, 2014 |
|
SOHAN SINGH Vs. GURNAM SINGH
|
February 24, 2014 |
|
SOHAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 27, 2014 |
|
SOHANDEEP SINGH @ SONI Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
SOHRAB TEXTILE MILLS LTD. Vs. EAGLE TYRES PRIVATE LIMITED AND ORS.
|
November 12, 2014 |
|
SOM MASIH Vs. NARESH KUMAR
|
July 10, 2014 |
|
SOM NATH Vs. THE FINANCIAL COMMISSIONER (REVENUE) AND ORS.
|
December 5, 2014 |
|
SOM NATH Vs. STATE OF PUNJAB
|
July 11, 2014 |
|
SOM NATH AND ORS Vs. OM PARKASH
|
November 13, 2014 |
|
SOM NATH KAUSHAL Vs. STATE OF PUNJAB
|
May 8, 2014 |
|
SOM RAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 24, 2014 |
|
SOM SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 22, 2014 |
|
SOMENDER KUMAR TYAGI AND ANOTHER Vs. STATE OF HARYANA
|
May 1, 2014 |
|
SOMPAL ALIAS BANIA Vs. ANIL AND OTHERS
|
July 2, 2014 |
|
SOMVEER SINGH ALIAS CHAUTALA Vs. STATE OF PUNJAB
|
February 3, 2014 |
|
SOMWATI Vs. UNION OF INDIA AND ORS.
|
November 4, 2014 |
|
SOMWATI SHARMA AND OTHERS Vs. MUSTAK AND OTHERS
|
November 11, 2014 |
|
SONA STAMPINGS LIMITED Vs. STATE
|
April 28, 2014 |
|
SONDEEP Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 21, 2014 |
|
SONDHI RAM Vs. UGGAR SINGH AND ORS.
|
September 4, 2014 |
|
SONEX AUTO INDUSTRIES P. LIMITED Vs. STATE OF HARYANA
|
July 25, 2014 |
|
SONI Vs. STATE OF HARYANA
|
November 17, 2014 |
|
SONI @ SONU Vs. STATE OF PUNJAB
|
March 19, 2014 |
|
SONI BALA Vs. JODHVIR SINGH
|
November 14, 2014 |
|
SONI SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
SONIA Vs. STATE OF HARYANA
|
May 28, 2014 |
|
SONIA Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
SONIA DHILLON AND ANOTHER Vs. TARLOCHAN SINGH AND OTHERS
|
November 11, 2014 |
|
SONIA OVERSEAS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
September 30, 2014 |
|
SONICA MALHOTRA Vs. GURCHARAN SINGH SYAL
|
April 29, 2014 |
|
SONITA GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 15, 2014 |
|
SONU Vs. STATE OF PUNJAB
|
November 3, 2014 |
|
SONU Vs. BALWANT SINGH
|
June 30, 2014 |
|
SONU @ GULLA Vs. STATE OF HARYANA
|
May 9, 2014 |
|
SONU KAPOOR Vs. STATE OF HARYANA AND ORS.
|
September 12, 2014 |
|
SOORAJ KALI AND OTHERS Vs. MAJOR SINGH AND OTHERS
|
November 5, 2014 |
|
SOPHIA EDUCATION SOCIETY (REGD ) Vs. MANOJ KUMAR KARWASRA
|
December 1, 2014 |
|
SOURAB DAWRA @ SOURAB AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2014 |
|
SOWARAN KANTA DHAL Vs. RAMM PAL SAINI
|
February 13, 2014 |
|
SRIRAM GENERAL INSURANCE COMPANY LTD. Vs. NAVEEN BALHARA AND ORS.
|
November 29, 2014 |
|
ST PATRICKS REALTY PRIVATE LIMITED Vs. IBRAHIM AND OTHERS
|
November 26, 2014 |
|
ST. SOLDIER LAW COLLEGE Vs. GURU NANAK DEV UNIVERSITY
|
August 28, 2014 |
|
STANDARD STEELS Vs. STATE OF HARYANA
|
April 25, 2014 |
|
STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED Vs. CHAIRMAN, PERMANENT LOK ADALAT
|
April 2, 2014 |
|
STAR RICE INDUSTRIES PVT. LTD. Vs. STATE OF HARYANA
|
May 30, 2014 |
|
STARSHINE TECHNOLOGIES PRIVATE LIMITED Vs. STAT
|
May 27, 2014 |
|
STATE BANK OF INDIA Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH
|
March 7, 2014 |
|
STATE BANK OF INDIA Vs. PENIAMMA AND ANOTHER
|
September 15, 2014 |
|
STATE BANK OF INDIA Vs. VED PARKASH
|
October 14, 2014 |
|
STATE BANK OF INDIA Vs. RADHA SONDHI
|
March 25, 2014 |
|
STATE BANK OF INDIA Vs. NIRMALA KAUSHIK
|
March 11, 2014 |
|
STATE BANK OF PATIALA Vs. GANESH TRADING CO
|
February 28, 2014 |
|
STATE BANK OF PATIALA Vs. M/S SHIV SHANKER RICE MILLS
|
February 7, 2014 |
|
STATE BANK OF PATIALA AND ANOTHER Vs. DO BHAI TEXTILES INDIA PVT LTD AND ANOTHER
|
December 11, 2014 |
|
STATE OF HARYANA Vs. SHAMSHER & OTHERS
|
December 10, 2014 |
|
STATE OF HARYANA Vs. VED PARKASH MEHTA AND ANOTHER
|
December 24, 2014 |
|
STATE OF HARYANA Vs. FARMAN
|
November 4, 2014 |
|
STATE OF HARYANA Vs. GHASI RAM
|
October 10, 2014 |
|
STATE OF HARYANA Vs. PRITHI AND OTHERS
|
August 21, 2014 |
|
STATE OF HARYANA Vs. ASU RAM
|
April 1, 2014 |
|
STATE OF HARYANA Vs. HINDUSTAN MACHINE TOOLS LIMITED
|
September 30, 2014 |
|
STATE OF HARYANA Vs. MALDA
|
July 11, 2014 |
|
STATE OF HARYANA Vs. PARDEEP KUMAR VERMA
|
December 16, 2014 |
|
STATE OF HARYANA Vs. HARIKESH SHARMA
|
February 6, 2014 |
|
STATE OF HARYANA Vs. PUSHPA RANI
|
July 14, 2014 |
|
STATE OF HARYANA Vs. MURTI DEVI
|
March 26, 2014 |
|
STATE OF HARYANA Vs. SEWA RAM
|
February 26, 2014 |
|
STATE OF HARYANA Vs. WARYAM SINGH
|
January 16, 2014 |
|
STATE OF HARYANA Vs. LABH SINGH
|
February 12, 2014 |
|
STATE OF HARYANA Vs. SURENDER SINGH
|
March 18, 2014 |
|
STATE OF HARYANA Vs. CHATAR SINGH
|
February 20, 2014 |
|
STATE OF HARYANA Vs. C.B.I
|
January 28, 2014 |
|
STATE OF HARYANA Vs. SHADI LAL MALIK
|
October 14, 2014 |
|
STATE OF HARYANA Vs. INDERJIT
|
August 22, 2014 |
|
STATE OF HARYANA Vs. OM PARKASH
|
February 5, 2014 |
|
STATE OF HARYANA Vs. NARENDER AND ANOTHER
|
May 6, 2014 |
|
STATE OF HARYANA Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
|
September 5, 2014 |
|
STATE OF HARYANA Vs. KRISHAN (DECEASED) THROUGH HIS LRS
|
February 3, 2014 |
|
STATE OF HARYANA Vs. JAI PARKASH
|
January 16, 2014 |
|
STATE OF HARYANA Vs. RAM PYARI
|
April 29, 2014 |
|
STATE OF HARYANA Vs. ROOP CHAND
|
January 10, 2014 |
|
STATE OF HARYANA Vs. FAQUIR CHAND
|
January 13, 2014 |
|
STATE OF HARYANA Vs. PYARI
|
July 9, 2014 |
|
STATE OF HARYANA Vs. BABLI
|
February 18, 2014 |
|
STATE OF HARYANA Vs. BACHAN SINGH
|
July 17, 2014 |
|
STATE OF HARYANA Vs. AJAY VEER
|
July 18, 2014 |
|
STATE OF HARYANA Vs. MANMOHAN LAL
|
July 9, 2014 |
|
STATE OF HARYANA Vs. MAHINDER SINGH
|
April 11, 2014 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
July 17, 2014 |
|
STATE OF HARYANA Vs. SAMSUN NISHA
|
January 28, 2014 |
|
STATE OF HARYANA Vs. SURJIT
|
September 1, 2014 |
|
STATE OF HARYANA Vs. RAJESH
|
August 28, 2014 |
|
STATE OF HARYANA Vs. PHOOL SINGH
|
July 22, 2014 |
|
STATE OF HARYANA Vs. JAI SINGH
|
July 16, 2014 |
|
STATE OF HARYANA Vs. SULTAN SINGH AND ORS.
|
November 17, 2014 |
|
STATE OF HARYANA Vs. RAJINDER SINGH
|
April 3, 2014 |
|
STATE OF HARYANA Vs. CONST. ASHWANI KUMAR
|
January 10, 2014 |
|
STATE OF HARYANA Vs. KRISHAN CHAND SAINI
|
April 23, 2014 |
|
STATE OF HARYANA Vs. BIMLA KUMARI
|
April 23, 2014 |
|
STATE OF HARYANA AND ANOTHER Vs. ANITA AND ANOTHER
|
August 14, 2014 |
|
STATE OF HARYANA AND ORS. Vs. RAJ KUMAR AND ORS.
|
July 1, 2014 |
|
STATE OF HARYANA AND ORS. Vs. JETHU RAM
|
March 19, 2014 |
|
STATE OF HARYANA AND ORS. Vs. PREM WATI AND ORS.
|
December 16, 2014 |
|
STATE OF HARYANA AND OTHERS Vs. BALDEV KRISHAN SACHDEVA AND OTHERS
|
September 10, 2014 |
|
STATE OF HARYANA AND OTHERS Vs. RANDHIR SINGH YADAV
|
September 15, 2014 |
|
STATE OF PUNJAB Vs. SUKHVIR KAUR @ SUKHI
|
September 4, 2014 |
|
STATE OF PUNJAB Vs. BALBIR SINGH
|
September 10, 2014 |
|
STATE OF PUNJAB Vs. SOHAN SINGH
|
September 24, 2014 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH AND ANOTHER
|
September 22, 2014 |
|
STATE OF PUNJAB Vs. JAGIR SINGH
|
September 24, 2014 |
|
STATE OF PUNJAB Vs. GURMIT SINGH
|
September 24, 2014 |
|
STATE OF PUNJAB Vs. SUSHIL KUMAR & OTHERS
|
October 10, 2014 |
|
STATE OF PUNJAB Vs. BAKSHISH SINGH & OTHERS
|
October 7, 2014 |
|
STATE OF PUNJAB Vs. BAL KISHAN
|
November 3, 2014 |
|
STATE OF PUNJAB Vs. ASHWANDEEP SINGH
|
October 17, 2014 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH AND OTHERS
|
October 16, 2014 |
|
STATE OF PUNJAB Vs. GURBAKSH LAL
|
December 3, 2014 |
|
STATE OF PUNJAB Vs. KARAM SINGH AND ANOTHER
|
July 4, 2014 |
|
STATE OF PUNJAB Vs. GURMAIL SINGH
|
March 27, 2014 |
|
STATE OF PUNJAB Vs. KASTURI LAL MAHAJAN
|
February 20, 2014 |
|
STATE OF PUNJAB Vs. SHAVITA VIJWESHWAR
|
February 19, 2014 |
|
STATE OF PUNJAB Vs. DEVINDER KAUR
|
January 9, 2014 |
|
STATE OF PUNJAB Vs. PRESIDING OFFICER
|
July 14, 2014 |
|
STATE OF PUNJAB Vs. MAHIPAL SINGH AND ANOTHER
|
December 9, 2014 |
|
STATE OF PUNJAB Vs. KARTAR SINGH
|
February 19, 2014 |
|
STATE OF PUNJAB Vs. CONSTABLE BUDH SINGH
|
January 21, 2014 |
|
STATE OF PUNJAB Vs. BODH RAJ
|
July 2, 2014 |
|
STATE OF PUNJAB Vs. MUNSHA SINGH
|
July 31, 2014 |
|
STATE OF PUNJAB Vs. PATIALA COOPERATIVE SUGAR MILLS LIMITED
|
February 26, 2014 |
|
STATE OF PUNJAB Vs. FAZILKA COOPERATIVE SUGAR MILLS LIMITED
|
May 13, 2014 |
|
STATE OF PUNJAB Vs. NASIB KAUR AND OTHERS
|
January 15, 2014 |
|
STATE OF PUNJAB Vs. DALIP KUMAR
|
July 7, 2014 |
|
STATE OF PUNJAB Vs. DEEP SINGH SAHOTA
|
February 17, 2014 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
July 11, 2014 |
|
STATE OF PUNJAB Vs. RAMESHWAR DASS LAHHMAN DASS
|
April 26, 2014 |
|
STATE OF PUNJAB Vs. RAKSHPAL KAUR
|
March 24, 2014 |
|
STATE OF PUNJAB Vs. MOHAN SINGH
|
February 19, 2014 |
|
STATE OF PUNJAB Vs. PARAMJIT SINGH @ PAMMA
|
April 3, 2014 |
|
STATE OF PUNJAB Vs. KARNAIL DASS
|
March 13, 2014 |
|
STATE OF PUNJAB Vs. VIDYA BAI
|
February 13, 2014 |
|
STATE OF PUNJAB Vs. MAJOR SINGH
|
April 3, 2014 |
|
STATE OF PUNJAB Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
September 2, 2014 |
|
STATE OF PUNJAB Vs. AIR VICE MARSHAL HARBANS PARMINDER SINGH
|
April 23, 2014 |
|
STATE OF PUNJAB Vs. SUKHWINDER SINGH @ BHAP
|
January 13, 2014 |
|
STATE OF PUNJAB Vs. IQBAL SINGH
|
January 9, 2014 |
|
STATE OF PUNJAB Vs. BUDH SINGH
|
January 9, 2014 |
|
STATE OF PUNJAB Vs. NIRANJAN SINGH
|
September 3, 2014 |
|
STATE OF PUNJAB Vs. GURCHARAN SINGH
|
July 25, 2014 |
|
STATE OF PUNJAB Vs. GENUS OVERSEAS ELECTRONICS LIMITED
|
April 24, 2014 |
|
STATE OF PUNJAB Vs. HARSH KUMAR
|
May 5, 2014 |
|
STATE OF PUNJAB Vs. KESAR SINGH
|
April 11, 2014 |
|
STATE OF PUNJAB Vs. SOM NATH
|
January 15, 2014 |
|
STATE OF PUNJAB Vs. NIRANJAN SINGH
|
July 14, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. TWENTY FIRST CENTURY STEELS LTD.
|
April 28, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. M/S SHREYANS INDUSTRIES LTD.
|
August 13, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. KASHMIRI LAL
|
July 31, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. CHANCHAL SINGH AND OTHERS
|
June 30, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. JAI PAL SINGH
|
August 28, 2014 |
|
STATE OF PUNJAB AND ANOTHER Vs. BALWANT SINGH
|
August 27, 2014 |
|
STATE OF PUNJAB AND ANR Vs. RATTAN CHAND AND OTHERS
|
August 26, 2014 |
|
STATE OF PUNJAB AND ORS. Vs. STATE INFORMATION COMMISSION, PUNJAB AND ORS.
|
November 10, 2014 |
|
STATE OF PUNJAB AND ORS. Vs. STATE TRANSPORT CO-OPERATIVE SOCIETY
|
April 24, 2014 |
|
STATE OF PUNJAB AND ORS. Vs. JASWINDER SINGH BEDI AND ORS.
|
December 19, 2014 |
|
STATE OF PUNJAB AND OTHERS Vs. HARPAL KAUR
|
September 1, 2014 |
|
STATE OF PUNJAB AND OTHERS Vs. SURJIT SINGH
|
November 26, 2014 |
|
STATE OF PUNJAB AND OTHERS Vs. RANJIT MANDAL AND ANOTHER
|
September 6, 2014 |
|
STATE OF PUNJAB AND OTHERS Vs. MANINDER SINGH
|
September 24, 2014 |
|
STATE OF PUNJAB AND OTHERS Vs. KIRPAL SINGH
|
September 17, 2014 |
|
STEEL STRIPS WHEELS LTD. Vs. TEJINDER KUMAR AND ORS.
|
November 5, 2014 |
|
STUP CONSULTANTS PVT LTD Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2014 |
|
STURDY INDUSTRIES LIMITED Vs. UNION OF INDIA
|
October 29, 2014 |
|
SUB DIVISIONAL OFFICER (ELECTRICITY) Vs. RAVINDER KAUR AND OTHERS
|
December 11, 2014 |
|
SUBASH Vs. THE STATE OF HARYANA AND OTHERS
|
May 30, 2014 |
|
SUBE SINGH Vs. CHHANNO DEVI
|
February 10, 2014 |
|
SUBE SINGH Vs. SHYAM SINGH (P&H)
|
December 2, 2014 |
|
SUBE SINGH Vs. STATE OF HARYANA
|
January 10, 2014 |
|
SUBE SINGH Vs. SHANTI DEVI
|
March 10, 2014 |
|
SUBEDAR MANJIT SINGH Vs. UNION OF INDIA
|
May 19, 2014 |
|
SUBEG SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 13, 2014 |
|
SUBEG SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 24, 2014 |
|
SUBEY SINGH Vs. STATE OF HARYANA
|
May 6, 2014 |
|
SUBHASH Vs. RAM AVTAR
|
February 12, 2014 |
|
SUBHASH Vs. STATE OF HARYANA
|
August 6, 2014 |
|
SUBHASH Vs. STATE OF HARYANA
|
January 9, 2014 |
|
SUBHASH Vs. SARJIT AND ORS.
|
October 1, 2014 |
|
SUBHASH Vs. STATE OF HARYANA
|
April 24, 2014 |
|
SUBHASH Vs. STATE OF HARYANA
|
August 29, 2014 |
|
SUBHASH Vs. SOM NATH
|
July 3, 2014 |
|
SUBHASH Vs. STATE OF HARYANA AND ORS
|
September 11, 2014 |
|
SUBHASH ALIAS NANHU Vs. SURAT SINGH (DEAD) LRS AND OTHERS
|
May 7, 2014 |
|
SUBHASH ARORA AND OTHERS Vs. JAGDISH CHAND AND OTHERS
|
September 17, 2014 |
|
SUBHASH CHAND Vs. STATE OF HARYANA AND ANOTHER
|
September 25, 2014 |
|
SUBHASH CHAND Vs. GRAM PANCHAYAT, BARWALA
|
January 9, 2014 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
April 1, 2014 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
March 5, 2014 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
May 30, 2014 |
|
SUBHASH CHANDER Vs. PRAHLAD
|
March 4, 2014 |
|
SUBHASH CHANDER Vs. VEENA KUMARI
|
March 20, 2014 |
|
SUBHASH CHANDER Vs. GHANSHAYAM DASS AND OTHERS
|
July 24, 2014 |
|
SUBHASH CHANDER Vs. MANAGING COMMITTEE GURUDWARA
|
October 16, 2014 |
|
SUBHASH CHANDER AND ORS. Vs. ACTIVE PROMOTERS PVT. LTD.
|
March 3, 2014 |
|
SUBHASH CHANDER AND ORS. Vs. COMMISSIONER, FEROZEPUR DIVISION AND ORS.
|
July 3, 2014 |
|
SUBHASH CHANDER AND OTHERS Vs. STATE OF PUNJAB
|
August 14, 2014 |
|
SUBHASH CHANDER AND OTHERS Vs. STATE OF PUNJAB
|
December 23, 2014 |
|
SUBHASH CHANDER GUPTA Vs. STATE OF PUNJAB
|
May 21, 2014 |
|
SUBHASH CHANDER SHARMA Vs. STATE BANK OF PATIALA
|
December 19, 2014 |
|
SUBHASH GOYAL Vs. STATE OF HARYANA AND ORS.
|
May 13, 2014 |
|
SUBHASH SHARMA Vs. REKHA RANI ALIAS NIBHA RANI
|
February 7, 2014 |
|
SUBHASH SHARMA Vs. REKHA RANI ALIAS NIBHA RANI
|
January 22, 2014 |
|
SUBHSH MITTAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 30, 2014 |
|
SUBPRINDER KAUR Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
SUBROTO DEY Vs. STATE OF PUNJAB
|
September 24, 2014 |
|
SUCHA SINGH Vs. STATE OF HARYANA
|
May 15, 2014 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
SUCHINTA EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX-I
|
April 28, 2014 |
|
SUDARSHAN KUMAR AND OTHERS Vs. NARINDER KAUR
|
September 11, 2014 |
|
SUDEEP MAHAJAN Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
August 27, 2014 |
|
SUDESH Vs. NARESH KUMAR
|
February 21, 2014 |
|
SUDESH AGGARWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 23, 2014 |
|
SUDESH ARORA Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2014 |
|
SUDESH KHULLAR @ PREETY SOOD Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
SUDESH KUMAR Vs. MANAGER M/S. THE HEALCARE DEVICES LTD. AND ANOTHER
|
January 27, 2014 |
|
SUDESH KUMAR ARYA Vs. STATE OF HARYANA
|
April 29, 2014 |
|
SUDESH KUMAR BHATIA Vs. JAGDISH KUMAR
|
July 23, 2014 |
|
SUDESH KUMAR KALIA Vs. KULWANT KAUR
|
September 9, 2014 |
|
SUDESH KUMARI AND ORS. Vs. MANOJ KUMAR AND ORS.
|
May 6, 2014 |
|
SUDESH PAWAR Vs. CHIEF ADMINISTRATOR, UNION TERRITORY OF CHANDIGARH
|
May 29, 2014 |
|
SUDESH RANI Vs. SWETA RANI AND ANOTHER
|
November 19, 2014 |
|
SUDESH RANI Vs. ANIL KUMAR
|
January 10, 2014 |
|
SUDESH RANI AND ANOTHER Vs. RAMAN KUMAR CHANDEL AND OTHERS
|
November 5, 2014 |
|
SUDESH SHARMA Vs. T D GANDHI
|
February 28, 2014 |
|
SUDESH SHARMA Vs. VINOD KUMAR
|
May 21, 2014 |
|
SUDESH SHARMA Vs. PRAHALAD KUMAR GARG
|
July 24, 2014 |
|
SUDHARSHNA @ SUDHARSHAN KUMAR Vs. STATE OF PUNJAB
|
September 10, 2014 |
|
SUDHIR GOWDA Vs. STATE OF HARYANA
|
April 25, 2014 |
|
SUDHIR GUPTA Vs. STATE OF HARYANA
|
December 12, 2014 |
|
SUDHIR KAPUR Vs. NEEL MANI
|
December 1, 2014 |
|
SUDHIR KUMAR Vs. STATE OF HARYANA
|
July 14, 2014 |
|
SUDHIR KUMAR SHARMA Vs. COMMISSIONER OF INCOME TAX-III, LUDHIANA
|
July 28, 2014 |
|
SUGAR SINGH SON OF SHRI SHYAM LAL Vs. MEHAR SINGH
|
May 27, 2014 |
|
SUJAYA MISHRA Vs. S S N HAKSAR
|
February 25, 2014 |
|
SUKH SAGAR SINGH Vs. STATE OF HARYANA
|
February 12, 2014 |
|
SUKHA Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
SUKHA @ SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 18, 2014 |
|
SUKHA SINGH Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
SUKHA SINGH Vs. BALWANT SINGH
|
May 30, 2014 |
|
SUKHBIR KAUR Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
SUKHBIR KAUR Vs. KARTAR SINGH
|
April 29, 2014 |
|
SUKHBIR SINGH Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
SUKHBIR SINGH Vs. BIRKHO
|
January 30, 2014 |
|
SUKHBIR SINGH Vs. SARUP
|
June 30, 2014 |
|
SUKHBIR SINGH @ SATBIR SINGH AND OTHERS Vs. SUKHJINDER KAUR AND ANOTHER
|
November 12, 2014 |
|
SUKHBIR SINGH AND ANR. Vs. STATE OF HARYANA AND ANR.
|
January 14, 2014 |
|
SUKHBIR SINGH SIBIA Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
SUKHCHAIN SINGH Vs. HARBANS LAL SANJAY KUMAR
|
April 25, 2014 |
|
SUKHCHAIN SINGH @ CHANNA Vs. STATE OF PUNJAB
|
December 17, 2014 |
|
SUKHCHAIN SINGH @ SUKHA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 4, 2014 |
|
SUKHDARSHAN SINGH Vs. RAJINDER KAUR
|
November 18, 2014 |
|
SUKHDEEP KAUR Vs. RAVINDER PAL SINGH
|
March 26, 2014 |
|
SUKHDEEP KAUR Vs. TEJ KAUR
|
February 12, 2014 |
|
SUKHDEEP SINGH Vs. PUNJAB TECHNICAL UNIVERSITY
|
August 6, 2014 |
|
SUKHDEV KAUR Vs. STATE OF PUNJAB
|
February 10, 2014 |
|
SUKHDEV KUMAR SHARMA Vs. U.T. CHANDIGARH
|
July 4, 2014 |
|
SUKHDEV RAJ GUPTA Vs. THE CHANDIGARH HOUSING BOARD
|
August 13, 2014 |
|
SUKHDEV RAJ SHARMA Vs. PUNJAB STATE CIVIL SUPPLIES CORPN. LTD
|
July 17, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
April 22, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 19, 2014 |
|
SUKHDEV SINGH Vs. PUNJAB STATE ELECTION COMMISSION THROUGH ITS SECRETARY AND OTHERS
|
October 29, 2014 |
|
SUKHDEV SINGH Vs. KARTAR KAUR
|
March 5, 2014 |
|
SUKHDEV SINGH Vs. GRAM PANCHAYAT, VILLAGE BHEDPURA, DISTRICT PATIALA
|
April 11, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
SUKHDEV SINGH Vs. UNION OF INDIA
|
January 8, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 6, 2014 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2014 |
|
SUKHDEV SINGH Vs. PARAMJIT KAUR AND OTHERS
|
July 25, 2014 |
|
SUKHDEV SINGH Vs. SMT. KASHMIR DEVI AND OTHERS
|
July 11, 2014 |
|
SUKHDEV SINGH Vs. BAMRAH & COMPANY
|
April 1, 2014 |
|
SUKHDEV SINGH Vs. BALDEV SINGH
|
March 10, 2014 |
|
SUKHDEV SINGH Vs. JARNAIL SINGH
|
December 19, 2014 |
|
SUKHDEV SINGH @ RAJA AND ANR Vs. STATE OF PUNJAB AND ANR
|
November 13, 2014 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF HARYANA
|
August 26, 2014 |
|
SUKHDEV SINGH SMAGH Vs. STATE OF PUNJAB
|
July 17, 2014 |
|
SUKHDEVI Vs. RAM PIARI
|
January 8, 2014 |
|
SUKHENDER Vs. STATE OF HARYANA
|
April 4, 2014 |
|
SUKHINDER SINGH BAWA AND ORS Vs. STATE OF PUNJAB
|
December 16, 2014 |
|
SUKHJEET SINGH AND OTHERS Vs. SURINDER KAUR AND OTHERS
|
October 10, 2014 |
|
SUKHJINDER KAUR Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY, LUDHIANA AND
|
September 18, 2014 |
|
SUKHJINDER KAUR Vs. CHANDIGARH, U.T. ADMINISTRATION AND ORS.
|
May 30, 2014 |
|
SUKHJINDER SINGH @ SUKHA Vs. SHAMSHER SINGH
|
April 25, 2014 |
|
SUKHJIT KAUR @ SURJIT KAUR Vs. NACHHATTAR SINGH
|
April 2, 2014 |
|
SUKHJIT SINGH @ SUKH Vs. STATE OF PUNJAB AND ANOTHER
|
May 12, 2014 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 20, 2014 |
|
SUKHMANDER SINGH AND ORS. Vs. MANDEEP SINGH AND ORS.
|
May 5, 2014 |
|
SUKHMANI KAUR BRAR Vs. STATE OF PUNJAB
|
March 12, 2014 |
|
SUKHMANI MINAR LAMBA Vs. STATE OF PUNJAB
|
September 1, 2014 |
|
SUKHMANI SINGH ALIAS TOCHI Vs. STATE OF PUNJAB
|
August 19, 2014 |
|
SUKHMEET SINGH @ DEPUTY Vs. STATE OF PUNJAB
|
April 21, 2014 |
|
SUKHMINDER SINGH GILL Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 7, 2014 |
|
SUKHNEET SINGH Vs. STATE OF PUNJAB
|
August 5, 2014 |
|
SUKHNINDER SINGH Vs. STATE OF PUNJAB
|
April 4, 2014 |
|
SUKHPAL KAUR Vs. SUNDERAM COLONIZERS (PVT) LTD
|
January 14, 2014 |
|
SUKHPAL SINGH & OTHERS Vs. STATE OF PUNJAB
|
November 11, 2014 |
|
SUKHPAL SINGH @ KALA Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
SUKHPREET KAUR Vs. RANJODH SINGH @ LALI BRAR
|
February 3, 2014 |
|
SUKHPREET SINGH Vs. STATE OF PUNJAB
|
August 8, 2014 |
|
SUKHPREET SINGH CHAUHAN Vs. ROBIN GUPTA
|
March 10, 2014 |
|
SUKHRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 2014 |
|
SUKHRAJ SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SUKHVINDER JIT SINGH Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
SUKHVINDER KUMAR Vs. SURESH KUMAR AND OTHERS
|
September 22, 2014 |
|
SUKHVINDER SINGH AND ORS. Vs. LACHHMAN SINGH
|
August 1, 2014 |
|
SUKHWANT KAUR Vs. AMRIK SINGH
|
May 22, 2014 |
|
SUKHWANT SINGH Vs. STATE OF PUNJAB
|
September 22, 2014 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
April 1, 2014 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
May 12, 2014 |
|
SUKHWINDER PAL SINGH Vs. BHUPINDER KAUR
|
February 17, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF HARYANA
|
January 13, 2014 |
|
SUKHWINDER SINGH Vs. RAJ KAUR AND ANOTHER
|
May 6, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 2014 |
|
SUKHWINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
September 12, 2014 |
|
SUKHWINDER SINGH Vs. SHERA SINGH
|
June 30, 2014 |
|
SUKHWINDER SINGH Vs. DARSHAN LAL
|
May 21, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF HARYANA
|
July 14, 2014 |
|
SUKHWINDER SINGH Vs. KABAL SINGH
|
July 4, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 4, 2014 |
|
SUKHWINDER SINGH Vs. STATE OF UT CHANDIGARH
|
December 24, 2014 |
|
SUKHWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 27, 2014 |
|
SUKHWINDER SINGH BRAR Vs. THE FARIDKOT CENTRAL CO-OPERATIVE BANK LTD.
|
January 23, 2014 |
|
SUKHWINDER SINGH PATWARI Vs. STATE OF PUNJAB
|
February 12, 2014 |
|
SUKHWINDER SINGH PATWARI & ANR. Vs. STATE OF PUNJAB
|
September 12, 2014 |
|
SUKHWINDER SINGH SODHI Vs. STATE OF PUNJAB
|
July 22, 2014 |
|
SUKMA Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
July 1, 2014 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
SULAKHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 2, 2014 |
|
SULTAN Vs. GRAM PANCHAYAT GHATAL MAHANIYAWAS
|
July 8, 2014 |
|
SULTAN SINGH Vs. RAM SARUP AND OTHERS
|
August 20, 2014 |
|
SULTAN SINGH Vs. VIJAY KUMAR
|
November 10, 2014 |
|
SUMAN Vs. LAL SINGH PARIHAR
|
October 13, 2014 |
|
SUMAN Vs. STATE OF HARYANA
|
February 4, 2014 |
|
SUMAN Vs. STATE OF HARYANA AND ORS.
|
August 4, 2014 |
|
SUMAN Vs. SUBHASH
|
November 28, 2014 |
|
SUMAN Vs. STATE OF PUNJAB
|
June 11, 2014 |
|
SUMAN Vs. U.P. ROADWAYS
|
July 21, 2014 |
|
SUMAN Vs. TULSI RAM
|
October 28, 2014 |
|
SUMAN Vs. STATE OF HARYANA
|
January 16, 2014 |
|
SUMAN AND OTHERS Vs. KULWINDER SINGH AND OTHERS
|
November 4, 2014 |
|
SUMAN BHAWBRI Vs. JAGTAR SINGH
|
May 22, 2014 |
|
SUMAN DEVI Vs. STATE OF HARYANA
|
January 24, 2014 |
|
SUMAN GUPTA Vs. RAMESH KUMAR
|
April 7, 2014 |
|
SUMAN JINDAL Vs. VARUN GUPTA
|
April 29, 2014 |
|
SUMAN KHANDELWAL Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
SUMAN LATA Vs. KAMLA DEVI
|
July 7, 2014 |
|
SUMAN LATA YADAV Vs. HARYANA SCHOOL TEACHERS SELECTION BOARD
|
March 3, 2014 |
|
SUMANTA Vs. SUNIL ATRI
|
February 21, 2014 |
|
SUMATI SAGAR JAIN Vs. BALBIR SINGH AND ORS.
|
December 16, 2014 |
|
SUMEET SINGH Vs. STATE OF PUNJAB
|
March 3, 2014 |
|
SUMER CHAND Vs. STATE OF PUNJAB
|
May 22, 2014 |
|
SUMER SINGH Vs. CHAIRMAN, HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.
|
October 28, 2014 |
|
SUMIT Vs. STATE OF HARYANA
|
May 30, 2014 |
|
SUMIT BANSAL Vs. STATE OF PUNJAB
|
July 7, 2014 |
|
SUMIT MANGLA Vs. R.K. VERMA
|
August 25, 2014 |
|
SUMIT MONGIA Vs. STATE OF HARYANA
|
April 9, 2014 |
|
SUMITRA Vs. NAND KISHORE
|
February 13, 2014 |
|
SUMITRA AND ORS. Vs. RAMESH CHAND AND ORS.
|
September 4, 2014 |
|
SUMITRA BISHNOI Vs. STATE OF HARYANA
|
June 9, 2014 |
|
SUMITRA DEVI Vs. RAMESH
|
May 23, 2014 |
|
SUMITRA DEVI Vs. DINESH KUMAR
|
July 8, 2014 |
|
SUMITRA DEVI Vs. CHARAN DASS AND OTHERS
|
December 12, 2014 |
|
SUMITRA DEVI AND ORS. Vs. SUBHASH AND ORS.
|
February 4, 2014 |
|
SUNAINA RAJPUT Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
September 22, 2014 |
|
SUNDER Vs. STATE OF HARYANA
|
February 20, 2014 |
|
SUNDER Vs. STATE OF HARYANA
|
January 9, 2014 |
|
SUNDER DEVI Vs. STATE OF HARYANA
|
June 30, 2014 |
|
SUNDER LAL Vs. STATE OF HARYANA
|
January 8, 2014 |
|
SUNDER LAL Vs. STATE OF HARYANA
|
June 2, 2014 |
|
SUNEHRA Vs. SAT PARKASH SHARMA
|
February 3, 2014 |
|
SUNEHRA SINGH Vs. STATE OF HARYANA
|
March 24, 2014 |
|
SUNHERI DEVI Vs. SEWA SINGH
|
March 11, 2014 |
|
SUNIL Vs. STATE OF HARYANA
|
February 24, 2014 |
|
SUNIL Vs. STATE OF HARYANA
|
June 30, 2014 |
|
SUNIL Vs. STATE OF HARYANA
|
August 20, 2014 |
|
SUNIL @ SINTU Vs. STATE OF HARYANA
|
May 7, 2014 |
|
SUNIL @ SONU Vs. STATE OF HARYANA
|
May 12, 2014 |
|
SUNIL CHAUDHARI Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
SUNIL DUTTA Vs. GURNAM SINGH
|
January 10, 2014 |
|
SUNIL KHANNA Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
January 14, 2014 |
|
SUNIL KUMAR Vs. RAM KUMAR AND OTHERS
|
May 30, 2014 |
|
SUNIL KUMAR Vs. KANTA DEVI
|
February 26, 2014 |
|
SUNIL KUMAR Vs. ANITA RANI AND OTHERS
|
May 21, 2014 |
|
SUNIL KUMAR Vs. KHURSHID AHMED
|
February 24, 2014 |
|
SUNIL KUMAR Vs. SHEOKARAN LAL AND ORS.
|
October 14, 2014 |
|
SUNIL KUMAR Vs. STATE OF U T
|
December 10, 2014 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
August 13, 2014 |
|
SUNIL KUMAR Vs. SH. MANN SINGH AND OTHERS
|
July 24, 2014 |
|
SUNIL KUMAR @ SONU Vs. STATE OF PUNJAB
|
July 16, 2014 |
|
SUNIL KUMAR AND ORS. Vs. PATASI DEVI AND ORS.
|
September 10, 2014 |
|
SUNIL KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
SUNIL KUMAR BANSAL Vs. UNION OF INDIA
|
May 6, 2014 |
|
SUNIL KUMAR JAIN Vs. VINIT GARG
|
September 16, 2014 |
|
SUNIL NARULA Vs. SHELLY JUNEJA AND OTHERS
|
October 14, 2014 |
|
SUNIL PETER AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
June 30, 2014 |
|
SUNIL SOMANI Vs. STATE OF HARYANA
|
May 30, 2014 |
|
SUNITA Vs. STATE OF HARYANA
|
February 19, 2014 |
|
SUNITA Vs. VISHNU
|
January 14, 2014 |
|
SUNITA Vs. SURINDER
|
December 9, 2014 |
|
SUNITA Vs. ASHWANI KUMAR
|
January 8, 2014 |
|
SUNITA Vs. SUSHIL KUMAR
|
November 20, 2014 |
|
SUNITA Vs. INDIAN OIL CORPORATION AND OTHERS
|
May 21, 2014 |
|
SUNITA Vs. ASHOK KUMAR
|
August 12, 2014 |
|
SUNITA AND ORS. Vs. GURTEHAL SINGH AND ORS.
|
July 2, 2014 |
|
SUNITA AND ORS. Vs. BALWANT SINGH AND ORS.
|
December 23, 2014 |
|
SUNITA ARORA @ VEENA ARORA Vs. LOVINDER KUMAR
|
February 10, 2014 |
|
SUNITA BAJAJ Vs. STATE OF HARYANA
|
March 21, 2014 |
|
SUNITA DASS Vs. BIDYUT BISWAS
|
October 10, 2014 |
|
SUNITA DEVI Vs. ROBIN
|
March 27, 2014 |
|
SUNITA DEVI Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
SUNITA DEVI Vs. PALA RAM
|
May 26, 2014 |
|
SUNITA DEVI Vs. HARYANA STAFF SELECTION COMMISSION
|
March 11, 2014 |
|
SUNITA DEVI Vs. SURAJ SINGH
|
January 8, 2014 |
|
SUNITA DEVI Vs. PAWAN KUMAR
|
September 8, 2014 |
|
SUNITA DEVI AND ANOTHER Vs. STATE OF U T , CHANDIGARH AND OTHERS
|
September 11, 2014 |
|
SUNITA GUPTA Vs. MANOJ KUMAR MITTAL
|
September 18, 2014 |
|
SUNITA MITTAL Vs. TARANJEET SINGH
|
January 13, 2014 |
|
SUNITA RANI Vs. UNION OF INDIA AND ORS.
|
December 16, 2014 |
|
SUNITA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 8, 2014 |
|
SUNNY Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
SUNNY KHOSLA Vs. KAVITA SHARMA
|
May 28, 2014 |
|
SUNNY KHOSLA @ BHINDA Vs. STATE OF PUNJAB
|
July 23, 2014 |
|
SUNNY KUMAR Vs. MAMTA RANI
|
December 22, 2014 |
|
SUNSHINE INTERNATIONAL COLLEGE OF EDUCATION Vs. THE NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
August 6, 2014 |
|
SUPERINTENDING ENGINEER Vs. SANTOSH DEVI
|
July 24, 2014 |
|
SUPRIYA PHARMACEUTICALS LIMITED Vs. RANBAXY LABORATORIES LIMITED
|
March 9, 2014 |
|
SURAIN SINGH Vs. UNION OF INDIA AND OTHERS
|
July 2, 2014 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
December 9, 2014 |
|
SURAJ BHAN Vs. PARDEEP KUMAR
|
August 1, 2014 |
|
SURAJ BHAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
|
September 30, 2014 |
|
SURAJ BHAN AND ANOTHER Vs. SHANTI DEVI AND OTHERS
|
November 4, 2014 |
|
SURAJ KAUR Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
SURAJ MAL Vs. THE STATE OF HARYANA AND ORS.
|
September 29, 2014 |
|
SURAJ MAL Vs. CENTRAL COOPERATIVE BANK LIMITED, JIND
|
February 7, 2014 |
|
SURAJ MAL AND ANOTHER Vs. RAJENDER AND ANOTHER
|
January 20, 2014 |
|
SURAJ MAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 29, 2014 |
|
SURAJ PAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 21, 2014 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
SURAT SINGH (SINCE DECEASED) HIS LRS Vs. LAKHWINDER SINGH
|
March 27, 2014 |
|
SURAT SINGH MALIK Vs. STATE OF HARYANA
|
February 17, 2014 |
|
SURBHI ARMOURING INCORPORATION Vs. STATE OF PUNJAB AND ORS.
|
July 8, 2014 |
|
SURENDER Vs. STATE OF HARYANA
|
February 5, 2014 |
|
SURENDER Vs. SOAMI TRADERS (INDIA) AND ANOTHER
|
December 4, 2014 |
|
SURENDER Vs. UMRAO SINGH
|
April 22, 2014 |
|
SURENDER @ KALA Vs. STATE OF HARYANA
|
November 5, 2014 |
|
SURENDER @ NARENDER @ HARENDER Vs. STATE OF HARYANA
|
May 14, 2014 |
|
SURENDER AND OTHERS Vs. STATE OF HARYANA
|
October 14, 2014 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
February 7, 2014 |
|
SURENDER KUMAR Vs. JYOTI
|
January 28, 2014 |
|
SURENDER KUMARI Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
SURENDER MANN Vs. JAGDEEP SINGH VIRK
|
February 10, 2014 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
August 4, 2014 |
|
SURENDER SINGH Vs. STATE OF HARYANA AND ORS.
|
September 16, 2014 |
|
SURENDER SINGH Vs. DILRAJ KAUR
|
December 8, 2014 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
April 21, 2014 |
|
SURENDER SINGH AND OTHERS Vs. STATE OF HARYANA
|
September 10, 2014 |
|
SURENDRA STEEL SALES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
March 31, 2014 |
|
SURESH Vs. STATE OF HARYANA
|
February 24, 2014 |
|
SURESH Vs. STATE OF HARYANA
|
September 18, 2014 |
|
SURESH AND ANOTHER Vs. SUDESH DEVI AND OTHERS
|
August 20, 2014 |
|
SURESH CHAND Vs. STATE OF HARYANA
|
March 13, 2014 |
|
SURESH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2014 |
|
SURESH CHANDER Vs. STATE OF PUNJAB
|
December 11, 2014 |
|
SURESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2014 |
|
SURESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
November 5, 2014 |
|
SURESH KUMAR Vs. SURESH PAL AND ORS.
|
August 5, 2014 |
|
SURESH KUMAR Vs. HARI SINGH
|
April 21, 2014 |
|
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
December 17, 2014 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
January 8, 2014 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
January 9, 2014 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
May 23, 2014 |
|
SURESH KUMAR Vs. SAHAB SINGH
|
July 14, 2014 |
|
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 21, 2014 |
|
SURESH KUMAR VERMA Vs. STATE OF PUNJAB
|
March 11, 2014 |
|
SURESH MALIK Vs. STATE OF HARYANA
|
April 1, 2014 |
|
SURESH PAL & ORS Vs. STATE OF HARYANA
|
October 9, 2014 |
|
SURESH PAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2014 |
|
SURESH PAL GUPTA Vs. OM PARKASH
|
July 11, 2014 |
|
SURESH YADAV Vs. MODI ALLOYS INDIA PVT. LTD.
|
November 12, 2014 |
|
SURINDER Vs. STATE OF HARYANA
|
January 23, 2014 |
|
SURINDER Vs. STATE OF HARYANA
|
February 26, 2014 |
|
SURINDER ALIAS SILLA Vs. STATE OF HARYANA
|
August 29, 2014 |
|
SURINDER DUTT Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 2014 |
|
SURINDER KAUR Vs. GURMEJ SINGH AND ANOTHER
|
September 24, 2014 |
|
SURINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
February 26, 2014 |
|
SURINDER KAUR Vs. GURMUKH SINGH
|
May 27, 2014 |
|
SURINDER KAUR Vs. STATE OF HARYANA
|
January 30, 2014 |
|
SURINDER KAUR Vs. STATE OF PUNJAB
|
January 10, 2014 |
|
SURINDER KAUR @ SALINDRO Vs. SWARNA
|
February 18, 2014 |
|
SURINDER KAUR @ TARLOCHAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2014 |
|
SURINDER KUMAR Vs. PUNJAB WAQF BOARD, AMBALA CANTT
|
October 16, 2014 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
December 3, 2014 |
|
SURINDER KUMAR Vs. STATE OF U.T.CHANDIGARH
|
May 30, 2014 |
|
SURINDER KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 22, 2014 |
|
SURINDER KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
March 26, 2014 |
|
SURINDER KUMAR KHURANA Vs. HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH REGISTRAR GENERAL
|
March 24, 2014 |
|
SURINDER KUMAR SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL BATHINDA AND ORS.
|
December 2, 2014 |
|
SURINDER MOHAN Vs. STATE OF HARYANA AND ORS.
|
November 17, 2014 |
|
SURINDER MOHAN KANT Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2014 |
|
SURINDER NATH GOYAL Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
SURINDER PAL Vs. AMRIT KUMAR SAMRA
|
February 12, 2014 |
|
SURINDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
October 13, 2014 |
|
SURINDER PAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 17, 2014 |
|
SURINDER PAL ANAND Vs. STATE OF U T CHANDIGARH AND ANOTHER
|
September 4, 2014 |
|
SURINDER PAL AND OTHERS Vs. DHERU
|
September 16, 2014 |
|
SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 4, 2014 |
|
SURINDER SHARMA Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
SURINDER SINGH Vs. HARYANA FINANCIAL CORPORATION
|
May 19, 2014 |
|
SURINDER SINGH Vs. PIARA SINGH AND ORS.
|
November 16, 2014 |
|
SURINDER SINGH Vs. UNION OF INDIA
|
July 16, 2014 |
|
SURINDER SINGH Vs. BALBIR KAUR @ JASBIR KAUR
|
January 13, 2014 |
|
SURINDER SINGH Vs. NIRMAL SINGH
|
July 15, 2014 |
|
SURINDER SINGH Vs. SANTOKH SINGH AND ORS.
|
October 14, 2014 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
September 1, 2014 |
|
SURINDER SINGH Vs. CHAWLI
|
July 11, 2014 |
|
SURINDER SINGH Vs. PARGAT SINGH AND OTHERS
|
August 21, 2014 |
|
SURINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 13, 2014 |
|
SURINDER SINGH Vs. ARVINDER SINGH AND OTHERS
|
November 17, 2014 |
|
SURINDER SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND OTHERS
|
September 11, 2014 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2014 |
|
SURINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 28, 2014 |
|
SURINDER SOOD Vs. MANOJ TALWAR
|
March 12, 2014 |
|
SURJAN SINGH Vs. STATE OF PUNJAB
|
January 16, 2014 |
|
SURJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 31, 2014 |
|
SURJEET KAUR AND OTHERS Vs. TIRLOCHAN SINGH AND OTHERS
|
August 22, 2014 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
February 4, 2014 |
|
SURJIT KAUR Vs. BIKKAR SINGH
|
July 9, 2014 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
July 9, 2014 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
May 29, 2014 |
|
SURJIT KAUR Vs. IMRAN KHAN
|
July 3, 2014 |
|
SURJIT KAUR Vs. TEJ KAUR AND ORS.
|
September 30, 2014 |
|
SURJIT KAUR Vs. BALWINDER SINGH
|
April 28, 2014 |
|
SURJIT KAUR Vs. UNION OF INDIA
|
May 8, 2014 |
|
SURJIT KAUR AND ORS. Vs. LILA WATI AND ORS.
|
August 20, 2014 |
|
SURJIT KUMAR ALIAS JEET Vs. STATE OF PUNJAB
|
July 30, 2014 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 14, 2014 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
SURJIT SINGH Vs. HARSUKH BALJIT BHAGWANTPAL KAUR
|
July 14, 2014 |
|
SURJIT SINGH Vs. CHANDIGARH ADMINISTRATION
|
May 6, 2014 |
|
SURJIT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
May 28, 2014 |
|
SURJIT SINGH Vs. GURSHARAN SINGH
|
April 4, 2014 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 28, 2014 |
|
SURJIT SINGH Vs. RAM KARAN
|
January 23, 2014 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
SURJIT SINGH Vs. MANMOHAN SINGH
|
March 24, 2014 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
July 16, 2014 |
|
SURJIT SINGH Vs. MANJIT SINGH KATOCH AND OTHERS
|
May 12, 2014 |
|
SURJIT SINGH Vs. NACHHATTAR SINGH
|
February 7, 2014 |
|
SURJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 23, 2014 |
|
SURJIT SINGH Vs. AMARPAL SINGH TIWANA
|
August 29, 2014 |
|
SURJIT SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
November 26, 2014 |
|
SURJIT SINGH ALIAS BABA Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
SURJIT SINGH AND ORS. Vs. STATE OF HARYANA
|
November 13, 2014 |
|
SURJIT SINGH AND ORS. Vs. CHANDAN DOGRA AND ORS.
|
April 2, 2014 |
|
SURJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2014 |
|
SURJIT SINGH NAMBERDAR Vs. BALBIR KAUR
|
July 21, 2014 |
|
SURJU RAM Vs. SHITLA PARSHAD AND ORS.
|
November 26, 2014 |
|
SURTEX INDIA LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 28, 2014 |
|
SURYAVIR Vs. STATE OF HARYANA
|
March 12, 2014 |
|
SUSHANT LALIT KOUL Vs. UNION OF INDIA AND ORS.
|
November 25, 2014 |
|
SUSHIL Vs. PRITHVI SINGH
|
August 11, 2014 |
|
SUSHIL JAGGI @ LADDI Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
SUSHIL KAPOOR Vs. PRESIDING OFFICER
|
March 13, 2014 |
|
SUSHIL KUMAR Vs. DEEPA
|
July 15, 2014 |
|
SUSHIL KUMAR Vs. BIMLA DEVI
|
January 15, 2014 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA AND ORS.
|
October 17, 2014 |
|
SUSHIL KUMAR DASS Vs. KARAM SINGH
|
February 7, 2014 |
|
SUSHIL KUMAR GAUBA Vs. ADARSH KUMAR GUPTA
|
September 1, 2014 |
|
SUSHIL SHARMA Vs. CESTAT
|
May 7, 2014 |
|
SUSHIL SYAN Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2014 |
|
SUSHILA Vs. LUXMI NARAIN
|
March 10, 2014 |
|
SUSHILA Vs. LICHHMI
|
July 17, 2014 |
|
SUSHILA DALAL Vs. MARUTI SUZUKI INDIA LTD
|
July 11, 2014 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
July 21, 2014 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
April 11, 2014 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
June 30, 2014 |
|
SUSHMA Vs. STATE OF HARYANA
|
February 13, 2014 |
|
SUSHMA SAHNI Vs. BOINDER NATH NAKSHI
|
February 26, 2014 |
|
SUSHMA TAYA Vs. ARVIND
|
December 1, 2014 |
|
SUVIN KUMARI Vs. SUKHVIR SINGH
|
March 6, 2014 |
|
SWAMI RAGHVA NAND Vs. BEDI
|
January 13, 2014 |
|
SWARAN DASS Vs. ANIL KUMAR AND ANOTHER
|
September 17, 2014 |
|
SWARAN DASS Vs. STATE OF PUNJAB
|
January 8, 2014 |
|
SWARAN KANTA AND ORS. Vs. KAMLA DEVI AND ORS.
|
September 8, 2014 |
|
SWARAN KAUR Vs. UNION OF INDIA
|
March 6, 2014 |
|
SWARAN KAUR Vs. HARBANS SINGHS
|
July 11, 2014 |
|
SWARAN KAUR AND OTHERS Vs. BALDEV SINGH AND OTHERS
|
September 24, 2014 |
|
SWARAN SINGH Vs. STATE OF HARYANA
|
November 19, 2014 |
|
SWARAN SINGH Vs. UNION OF INDIA
|
March 12, 2014 |
|
SWARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 3, 2014 |
|
SWARAN SINGH Vs. KULJIT SINGH AND BROTHER AND ORS.
|
October 30, 2014 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
SWARAN SINGH AND ORS. Vs. BALWINDER SINGH AND ORS.
|
September 25, 2014 |
|
SWARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2014 |
|
SWARANJIT SINGH Vs. STATE OF PUNJAB
|
February 5, 2014 |
|
SWARN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2014 |
|
SWARUP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 22, 2014 |
|
SWEETY Vs. PUNJAB MANDI BOARD
|
July 1, 2014 |
|
SWEETY KHANNA Vs. STATE OF PUNJAB
|
May 27, 2014 |
|
T C SPINNERS PVT LIMITED, LALRU Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 2014 |
|
T.C. AGRO FOODS INDUSTRIES Vs. STATE OF HARYANA AND ORS.
|
August 27, 2014 |
|
T.C. SPINNERS PVT. LIMITED Vs. STATE OF PUNJAB AND ORS.
|
January 9, 2014 |
|
TABIR-UL-HUQ Vs. STATE OF PUNJAB
|
July 3, 2014 |
|
TAHIR Vs. STATE OF HARYANA AND OTHERS
|
September 2, 2014 |
|
TAHIR HUSSAIN RUPARYA Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND ORS.
|
December 3, 2014 |
|
TAJ MOHAMMAD Vs. PARAMJIT SINGH
|
August 4, 2014 |
|
TAJENDER KAUR Vs. SURJEET SINGH
|
July 30, 2014 |
|
TAJINDER SINGH @ SUNNY Vs. STATE OF PUNJAB
|
February 21, 2014 |
|
TANEJA Vs. STATE OF HARYANA AND ANOTHER
|
May 13, 2014 |
|
TANINDER TANDON Vs. DR. ANJAN PARKASH KAUR
|
November 14, 2014 |
|
TARA DEVI Vs. STATE OF HARYANA
|
November 13, 2014 |
|
TARA DEVI AND ORS. Vs. KULDEEP SINGH AND ORS.
|
August 22, 2014 |
|
TARA SINGH Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
|
November 10, 2014 |
|
TARA SINGH Vs. BALKAR SINGH AND OTHERS
|
September 19, 2014 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
March 21, 2014 |
|
TARANDEEP SINGH Vs. STATE OF PUNJAB
|
September 29, 2014 |
|
TARANDEEP SINGH Vs. STATE OF PUNJAB
|
October 6, 2014 |
|
TARANJIT KAUR Vs. SUBHASH CHAND
|
March 24, 2014 |
|
TARANJOT KAUR Vs. ADVISOR TO THE ADMINISTRATOR, UT, CHANDIGARH AND ORS.
|
September 5, 2014 |
|
TARLOCHAN SINGH Vs. UNION OF INDIA
|
May 27, 2014 |
|
TARLOCHAN SINGH Vs. RATTAN KAUR AND ORS.
|
September 4, 2014 |
|
TARLOCHAN SINGH Vs. TEJPAL SINGH
|
May 19, 2014 |
|
TARLOCHAN SINGH AND ORS. Vs. NARINDER SINGH AND ORS.
|
December 22, 2014 |
|
TARLOK CHAND AGGARWAL Vs. STATE OF PUNJAB
|
March 19, 2014 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
September 5, 2014 |
|
TARLOK SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
|
July 4, 2014 |
|
TARO BAI AND ANOTHER Vs. KEHAR SINGH
|
October 13, 2014 |
|
TARSEM BAHIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2014 |
|
TARSEM KAUR Vs. JAVED ALI
|
October 10, 2014 |
|
TARSEM KAUR Vs. STATE OF PUNJAB
|
February 11, 2014 |
|
TARSEM LAL Vs. PUNJAB STATE ELECTRONICS DEVELOPMENT AND PRODUCTION CORPORATION LIMITED
|
August 4, 2014 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
TARSEM LAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 25, 2014 |
|
TARSEM LAL SINGLA Vs. U T CHANDIGARH
|
August 28, 2014 |
|
TARSEM LAL SINGLA Vs. U T CHANDIGARH
|
March 7, 2014 |
|
TARSEM MASIH AND ORS Vs. STATE OF PUNJAB AND ORS
|
December 17, 2014 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
TARSEM SINGH Vs. MOHAN LAL AND OTHERS
|
August 7, 2014 |
|
TARSEM SINGH Vs. AMARJIT SINGH
|
August 1, 2014 |
|
TARSEM SINGH Vs. UNION OF INDIA
|
April 29, 2014 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 21, 2014 |
|
TARSEM SINGH ALIAS SEMA Vs. STATE OF PUNJAB
|
August 27, 2014 |
|
TARUN JAIN Vs. KALAWATI AND OTHERS
|
December 10, 2014 |
|
TARUN KUMAR Vs. STATE OF PUNJAB
|
September 1, 2014 |
|
TARUN KUMAR AND ANOTHER Vs. PUSHPINDER (MINOR)
|
November 3, 2014 |
|
TARWINDER KUMAR BEDI Vs. JIT PARKASH
|
October 27, 2014 |
|
TARWINDER SINGH Vs. STATE OF PUNJAB
|
July 15, 2014 |
|
TATA AIG GENERAL INSURANCE CO LTD Vs. PARMILA AND OTHERS
|
December 10, 2014 |
|
TATA CHEMICALS LTD Vs. STATE OF HARYANA
|
February 24, 2014 |
|
TAWINDERJIT SINGH Vs. SARABJIT KAUR AND ORS.
|
November 3, 2014 |
|
TECHNOLOGICAL INSTITUTE OF TEXTILE AND SCIENCE Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA
|
July 23, 2014 |
|
TEEKAY SHARMA Vs. STATE OF PUNJAB
|
August 6, 2014 |
|
TEENU Vs. STATE OF HARYANA
|
June 23, 2014 |
|
TEG SINGH Vs. STATE OF HARYANA
|
February 21, 2014 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
March 31, 2014 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
TEJ PARTAP Vs. RAM PAL AND OTHERS
|
December 17, 2014 |
|
TEJ RAJINDER SINGH GILL Vs. NIRMAL KAUR AND ORS.
|
September 15, 2014 |
|
TEJ WATI Vs. STATE OF HARYANA
|
February 5, 2014 |
|
TEJA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 2014 |
|
TEJA SINGH Vs. JOGINDER SINGH AND OTHERS
|
January 28, 2014 |
|
TEJA SINGH AND OTHERS Vs. DISTRICT JUDGE, GURDASPUR AND OTHERS
|
June 30, 2014 |
|
TEJAN Vs. STATE OF HARYANA
|
November 21, 2014 |
|
TEJBEER SINGH Vs. STATE OF PUNJAB
|
October 1, 2014 |
|
TEJINDER JIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 19, 2014 |
|
TEJINDER KAUR Vs. AMARJIT SINGH
|
July 14, 2014 |
|
TEJINDER KAUR Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
TEJINDER KAUR Vs. RAJINDER SINGH AND ANOTHER
|
July 31, 2014 |
|
TEJINDER PAL SINGH MULTANI Vs. STATE OF PUNJAB AND ORS.
|
September 16, 2014 |
|
TEJINDER SINGH Vs. UNION OF INDIA
|
May 22, 2014 |
|
TEJINDER SINGH Vs. LABOUR COURT
|
January 30, 2014 |
|
TEJINDER SINGH AND OTHERS Vs. GURDEV SINGH AND OTHERS
|
August 27, 2014 |
|
TEJPAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
August 12, 2014 |
|
TEJPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 7, 2014 |
|
TEJRAM AND ORS Vs. SUNITA AND ORS.
|
September 4, 2014 |
|
TEJWATI Vs. JEET RAM
|
March 5, 2014 |
|
TEJWATI Vs. JEET RAM
|
December 4, 2014 |
|
TEK CHAND Vs. CHANDA
|
February 13, 2014 |
|
TEK CHAND ARORA Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
|
December 3, 2014 |
|
TEK SINGH Vs. SCO PATIALA AND ORS.
|
October 16, 2014 |
|
TEKA RAM Vs. STATE OF HARYANA AND ANOTHER
|
May 20, 2014 |
|
TEKAN RAJ Vs. SOM NATH
|
March 26, 2014 |
|
TELELINKS AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
November 20, 2014 |
|
TELEPOLE MFG. CO. LTD. Vs. GOVERNMENT OF THE STATE OF HARYANA AND OTHERS
|
January 23, 2014 |
|
TEXSA INDIA LIMITED Vs. SIKA INDIA PRIVATE LIMITED
|
May 30, 2014 |
|
THAKUR DWARA Vs. CHANDIGARH ADMINISTRATION & ANOTHER
|
September 3, 2014 |
|
THAKUR DWARA SHRI KRISHANJI MAHARAJ HANDIYAYA Vs. COMMISSIONER OF INCOME TAX
|
March 18, 2014 |
|
THANIKKUDAN BHAGWATI MILLS LTD., THANIKKUDAM AND ANOTHER Vs. DAYA RAM BRIJ LAL JAIN AND ANOTHER
|
September 8, 2014 |
|
THARAJ CASTINGS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
May 27, 2014 |
|
THARAJ CASTINGS PVT. LTD., LUDHIANA Vs. UNION OF INDIA AND OTHERS
|
May 27, 2014 |
|
THE CHANDIGARH PEPSU COOPERATIVE HOUSE BUILDING Vs. THE SECRETARY
|
July 21, 2014 |
|
THE COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. MANOJ KUMAR SEKHRI
|
January 29, 2014 |
|
THE COMMISSIONER OF INCOME TAX (TDS) CHANDIGARH Vs. NAWANSHAHAR COOP. SUGAR MILLS LIMITED
|
August 12, 2014 |
|
THE DEPUTY COMMISSIONER-CUM-REGISTRAR, AMBALA AND ANOTHER Vs. RANJEET SINGH AND ANOTHER
|
May 14, 2014 |
|
THE EXECUTIVE ENGINEER, WATER SERVICES DIVISION, BINJHOL, PANIPAT Vs. SANJAY KUMAR
|
August 7, 2014 |
|
THE FEROZABAD FISHEREMEN COOPERATIVE SOCIETY Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
THE GENERAL MANAGER Vs. PREM SINGH
|
March 19, 2014 |
|
THE HARYANA LEATHERS CHEMICALS WORKERS UNION JIND Vs. THE INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
|
November 12, 2014 |
|
THE HEAD MASTER, GOVT. PRIMARY SCHOOL Vs. ROOP KALA AND ORS.
|
December 1, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SUBE SINGH
|
February 20, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH RANI AND OTHERS
|
January 22, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. JAGJIT SINGH AND ORS.
|
January 29, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GOBIND SINGH AND ORS.
|
September 23, 2014 |
|
THE ORIENTAL BANK RETIRED OFFICERS ASSOCIATION (REGD.) Vs. UNION OF INDIA AND ORS.
|
May 19, 2014 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. NARESH SHARMA AND ORS.
|
October 7, 2014 |
|
THE PUNJAB STATE FEDERATION OF COOP. SUGAR MILLS L Vs. REGISTRAR, COOP. SOCIETIES, PUNJAB
|
May 26, 2014 |
|
THE PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
May 2, 2014 |
|
THE REGISTRAR COOP. SOCIETIES Vs. HEM RAJ
|
November 17, 2014 |
|
THE SHREE SANATAN DHARAM SABHA Vs. STATE OF HARYANA AND ORS.
|
May 23, 2014 |
|
THE SINGH COOPERATIVE HOUSE BUILDING SOCIETY LIMIT Vs. UNION TERRITORY OF CHANDIGARH
|
April 22, 2014 |
|
THE STATE OF PUNJAB Vs. KARTAR SINGH
|
July 11, 2014 |
|
THE STATE OF PUNJAB AND ORS. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
December 2, 2014 |
|
THE TRIBUNE EMPLOYEES AND FRIENDS COOPERATIVE GROU Vs. STATE OF HARYANA
|
April 25, 2014 |
|
TIJA DEVI Vs. STATE OF HARYANA
|
February 7, 2014 |
|
TILAK CHAND GAUTAM Vs. STATE OF HARYANA
|
August 21, 2014 |
|
TILAK RAJ Vs. PARAMJIT SINGH AND ANOTHER
|
August 25, 2014 |
|
TILAK RAJ Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
TILAK RAJ & ORS Vs. STATE OF PUNJAB & ANR
|
October 7, 2014 |
|
TILAK RAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 11, 2014 |
|
TILAK RAJ SHARMA Vs. AMIR CHAND SAINI
|
March 24, 2014 |
|
TIRATH RAM AND ORS. Vs. BALWANT SINGH
|
December 17, 2014 |
|
TIRATH SINGH Vs. STATE OF PUNJAB
|
August 2, 2014 |
|
TIRATH SINGH Vs. UNION OF INDIA AND OTHERS
|
February 12, 2014 |
|
TONIKA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 6, 2014 |
|
TOOR TRANSPORT CO. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
August 12, 2014 |
|
TOP VICTORY INVESTMENTS LTD Vs. STAT
|
August 12, 2014 |
|
TOSHIBA INDUSTRIES (INDIA) FARIDABAD Vs. STATE OF HARYANA
|
July 14, 2014 |
|
TOTA SINGH Vs. STATE OF PUNJAB & ORS.
|
January 10, 2014 |
|
TOWER VISION INDIA PVT. LTD. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
August 5, 2014 |
|
TRIGO QUALITY PRODUCTION SERVICES PVT LTD Vs. RICO AUTO INDUSTRIES LTD
|
April 22, 2014 |
|
TRILOK AND ANOTHER Vs. STATE OF HARYANA
|
May 13, 2014 |
|
TRIPAT SINGH Vs. FINANCIAL COMMISSIONER
|
May 20, 2014 |
|
TRIPTA DEVI Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
|
December 22, 2014 |
|
TRIPTA DEVI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2014 |
|
TRISHUL WOOD PRODUCTS PVT. LIMITED Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
October 14, 2014 |
|
TROKS PHARMACEUTICALS PVT LTD Vs. PRESIDING OFFICER AND ANOTHER
|
December 16, 2014 |
|
TULSI RAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
May 16, 2014 |
|
TURNING POINT ESTATES PVT. LTD. Vs. BLUE STAR LIMITED
|
April 23, 2014 |
|
U K PALACE, AJNALA ROAD, AMRITSAR Vs. PUNJAB STATE POWER CORPORATION LTD
|
March 7, 2014 |
|
U.T. CHANDIGARH Vs. PLA
|
July 15, 2014 |
|
UCO BANK Vs. STATE BANK OF BIKANER AND JAIPUR AND OTHERS
|
November 5, 2014 |
|
UCO BANK AND ORS. Vs. P.C. GUPTA
|
November 4, 2014 |
|
UJJAGAR SINGH Vs. MALKIAT SINGH
|
March 4, 2014 |
|
UJJAGAR SINGH Vs. STATE OF PUNJAB
|
July 24, 2014 |
|
UJJAGAR SINGH Vs. HIRA SINGH
|
March 21, 2014 |
|
UJJAGAR SINGH Vs. AJAY KUMAR GUPTA AND OTHERS
|
December 2, 2014 |
|
UJJAVAL SINGH Vs. STATE OF HARYANA
|
April 9, 2014 |
|
UJWAL ZOMBADE Vs. STATE OF HARYANA
|
May 27, 2014 |
|
UMA DEVI Vs. SURINDER SINGH
|
July 24, 2014 |
|
UMA SONI Vs. SURESH SONI
|
April 3, 2014 |
|
UMED SINGH Vs. STATE OF HARYANA
|
May 30, 2014 |
|
UMED SINGH Vs. DHBVNL
|
July 7, 2014 |
|
UMED SINGH Vs. THE STATE OF HARYANA AND ORS.
|
December 23, 2014 |
|
UMED SINGH Vs. STATE OF HARYANA
|
May 8, 2014 |
|
UMED SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE GARHI SISANA
|
October 17, 2014 |
|
UMESH KUMAR Vs. ANIL KUMAR
|
March 27, 2014 |
|
UMESH SHARMA Vs. SUVIRA SHARMA
|
September 29, 2014 |
|
UMESHWARI Vs. STATE OF PUNJAB
|
January 17, 2014 |
|
UMMAR MOHD. AND ORS. Vs. AJEEM AND ORS.
|
February 3, 2014 |
|
UNION OF INDIA Vs. ASHOK KUMAR
|
July 1, 2014 |
|
UNION OF INDIA Vs. BHASHA ADHYAPAK SANGATHAN
|
May 28, 2014 |
|
UNION OF INDIA Vs. MANJIT SINGH AND OTHERS
|
November 25, 2014 |
|
UNION OF INDIA Vs. CHANDER MOHAN
|
February 19, 2014 |
|
UNION OF INDIA Vs. BHAJAN SINGH
|
August 2, 2014 |
|
UNION OF INDIA Vs. BHUPINDER KUMAR
|
March 21, 2014 |
|
UNION OF INDIA Vs. PUNEET GOSAIN
|
March 13, 2014 |
|
UNION OF INDIA Vs. M.R. BHAGAT
|
March 20, 2014 |
|
UNION OF INDIA Vs. ALL INDIA POSTAL ED EMPLOYEES UNION (PUNJAB CIRCLE)
|
July 10, 2014 |
|
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR & ORS.
|
March 14, 2014 |
|
UNION OF INDIA Vs. RAMESH KUMAR GARG AND ANOTHER
|
May 14, 2014 |
|
UNION OF INDIA Vs. STATE OF HARYANA
|
January 16, 2014 |
|
UNION OF INDIA Vs. BRAJESH KUMAR
|
December 15, 2014 |
|
UNION OF INDIA Vs. RANJIT KUMAR BHALLA
|
July 16, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
March 21, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
March 19, 2014 |
|
UNION OF INDIA Vs. JASMER KAUR
|
March 3, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
May 19, 2014 |
|
UNION OF INDIA Vs. RAJBIR SINGH
|
February 12, 2014 |
|
UNION OF INDIA Vs. PARDEEP JAIN
|
February 18, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 1, 2014 |
|
UNION OF INDIA Vs. ROOP KRISHAN KAUL
|
May 16, 2014 |
|
UNION OF INDIA Vs. MAHENDER KUMAR
|
May 16, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
May 22, 2014 |
|
UNION OF INDIA Vs. SHER CHAND
|
May 20, 2014 |
|
UNION OF INDIA Vs. GURMUKH SINGH
|
July 9, 2014 |
|
UNION OF INDIA Vs. STATE OF PUNJAB
|
March 14, 2014 |
|
UNION OF INDIA Vs. VIDHU SHEKHAR PANDEY
|
July 21, 2014 |
|
UNION OF INDIA Vs. K.L. BHATIA
|
July 9, 2014 |
|
UNION OF INDIA Vs. S.P. CONSTRUCTION
|
August 4, 2014 |
|
UNION OF INDIA AND ANOTHER Vs. SANJEEV BUILDERS AND ANOTHER
|
July 10, 2014 |
|
UNION OF INDIA AND ANOTHER Vs. M/S SAR AGENCIES
|
October 29, 2014 |
|
UNION OF INDIA AND OTHERS Vs. N SARAVANAN
|
October 14, 2014 |
|
UNION OF INDIA AND OTHERS Vs. KIRPA SINGH (SINCE DECEASED) HIS LRS AND OTHERS
|
May 14, 2014 |
|
UNION OF INDIA AND OTHERS Vs. DHAN SINGH AND OTHERS
|
August 19, 2014 |
|
UNION OF INDIA AND OTHERS Vs. OM PARKASH KAPOOR AND OTHERS
|
July 7, 2014 |
|
UNION TERRITORY AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS.
|
September 23, 2014 |
|
UNION TERRITORY OF CHANDIGARH Vs. KRISHAN KUMAR
|
June 16, 2014 |
|
UNION TERRITORY OF CHANDIGARH Vs. MEGH NATH
|
July 7, 2014 |
|
UNION TERRITORY OF CHANDIGARH Vs. BRIJ BHUSHAN
|
August 19, 2014 |
|
UNION TERRITORY, CHANDIGARH Vs. SURINDER KUMAR
|
March 7, 2014 |
|
UNION TERRITORY, CHANDIGARH Vs. GEETA MOHAN
|
March 19, 2014 |
|
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. TARLOCHAN SINGH
|
March 5, 2014 |
|
UNITECH INDUSTRIES LTD., Vs. AVDHESH KUMAR PANDEY
|
April 4, 2014 |
|
UNITED BREWERIES LIMITED Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA
|
January 8, 2014 |
|
UNITED BREWERIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 14, 2014 |
|
UNITED INDIA INSURANCE CO LIMITED Vs. JASWINDER KAUR AND OTHERS
|
November 11, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. SQN LEADER(RETD ) VIJAY SINGH TAPRIAL AND OTHERS
|
May 21, 2014 |
|
UNITED INDIA INSURANCE CO LTD Vs. SATWINDER KAUR AND OTHERS
|
August 25, 2014 |
|
UNITED INDIA INSURANCE CO. LTD Vs. BALDEV SINGH
|
February 19, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SIDHARAT RAJU
|
February 10, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SAJJAN SINGH AND ORS.
|
February 18, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KARNAIL KAUR AND OTHERS
|
February 6, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ASHA RANI
|
April 2, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PARTAL DEVI
|
January 9, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. USHA KALRA
|
February 13, 2014 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PARMOD KUMAR
|
May 27, 2014 |
|
UNITED INDIA INSURANCE COMPANY Vs. MANJIT KAUR
|
April 1, 2014 |
|
UNITED INDIA INSURANCE COMPANY Vs. MANJU SHARMA AND OTHERS
|
November 5, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LAJWANTI KAUR AND OTHERS
|
January 20, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAILASHO AND ORS.
|
October 31, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALWINDER KAUR
|
February 4, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENA DEVI
|
May 8, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEER SINGH
|
March 3, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUNITA AND ORS.
|
May 16, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED BEHROR BRANCH Vs. PUSHPA DEVI AND ORS
|
April 2, 2014 |
|
UNITED INDIA INSURANCE COMPANY LIMITED` Vs. JINDAL STAINLESS LTD.
|
January 10, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. VARUN AGGARWAL
|
January 9, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. LEELAWATI AND OTHERS
|
November 5, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PANMESHWARI AND ANOTHER
|
November 29, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. JASBIR KAUR
|
March 4, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. LABH SINGH
|
July 11, 2014 |
|
UNIVERSAL MOTORS Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
July 2, 2014 |
|
UNIVERSAL TIMBER CORPORATION Vs. COMMISSIONER OF C. EX.
|
December 9, 2014 |
|
UNIVERSAL WEAVERS PVT LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-3, FARIDABAD
|
February 12, 2014 |
|
UPENDER Vs. STATE OF HARYANA
|
February 12, 2014 |
|
UPINDER LAMBA AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
November 12, 2014 |
|
UPJINDER SINGH Vs. STATE OF HARYANA
|
December 4, 2014 |
|
URBAN ESTATE WELFARE SOCIETY Vs. STATE OF PUNJAB
|
March 28, 2014 |
|
URMILA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
July 21, 2014 |
|
URMILA Vs. PUNJAB STATE
|
February 7, 2014 |
|
URMILA DEVI Vs. STATE OF HARYANA
|
February 10, 2014 |
|
URMILA DEVI Vs. SAUDESH KUMAR
|
July 28, 2014 |
|
USHA @ USHA RANI & ORS. Vs. SUKHDEV SINGH AND OTHERS
|
December 3, 2014 |
|
USHA DHILLON Vs. STATE OF HARYANA AND ORS.
|
December 15, 2014 |
|
USHA RANI Vs. STATE OF HARYANA
|
February 20, 2014 |
|
USHA RANI Vs. JOGINDER SINGH AND ORS.
|
September 3, 2014 |
|
USHA RANI Vs. SURINDER KUMAR
|
April 23, 2014 |
|
USHA RANI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
October 7, 2014 |
|
USHA SHARMA Vs. STATE OF HARYANA
|
February 12, 2014 |
|
USHA SHARMA Vs. KIRAN BALA
|
February 4, 2014 |
|
USHA SONI AND OTHERS Vs. MUKESH KUMAR AND OTHERS
|
November 14, 2014 |
|
UTTAMJOT KAUR DAUGHTER OF SH JASPAL SINGH BHINDER Vs. STATE OF PUNJAB
|
September 3, 2014 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM Vs. TERACOM LIMITED
|
March 19, 2014 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
|
September 15, 2014 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. HARJIT SINGH
|
March 19, 2014 |
|
V M SOLANKI Vs. STATE OF PUNJAB
|
February 18, 2014 |
|
V.N. TRIPATHI Vs. PANJAB UNIVERSITY
|
August 14, 2014 |
|
VAIJANTIMALA @ MALA BUDHWAR Vs. SEEMA BUDHWAR AND ORS
|
September 29, 2014 |
|
VAISHALI Vs. STATE OF PUNJAB
|
May 9, 2014 |
|
VAJINDER Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISAR AND ANOTHER
|
December 5, 2014 |
|
VAJINDER PAL SINGH Vs. STATE OF PUNJAB
|
March 7, 2014 |
|
VAKIL Vs. PHOOL SINGH AND OTHERS
|
May 12, 2014 |
|
VAKIL @ AKKA AND ANOTHER Vs. STATE OF HARYANA
|
November 19, 2014 |
|
VANDANA BUDHIRAJA Vs. STATE OF HARYANA AND ORS.
|
December 17, 2014 |
|
VANEET KUMAR AND ORS Vs. MOHINDER KAUR AND ORS.
|
September 1, 2014 |
|
VANITA GOYAL Vs. STATE OF PUNJAB
|
November 5, 2014 |
|
VANITA SOOD Vs. STATE OF PUNJAB
|
February 25, 2014 |
|
VARDAAN MEDIC Vs. INDIAN NURSING COUNCIL AND OTHERS
|
May 6, 2014 |
|
VARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 17, 2014 |
|
VARDHMAN HOLDINGS LTD. Vs. RANBIR SINGH AND ORS.
|
December 17, 2014 |
|
VARINDER JEET MAVI Vs. UNION OF INDIA
|
July 8, 2014 |
|
VARINDER KAUR Vs. JAINI RANDHAWA ALIAS HARMAN RANDHAWA
|
May 26, 2014 |
|
VARINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
August 25, 2014 |
|
VARINDER KUMAR SALARIA Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2014 |
|
VARINDER SINGH Vs. PUNJAB STATE
|
April 2, 2014 |
|
VARINDER THAKUR AND ORS. Vs. PUNJAB NATIONAL BANK SHIKHA JI CAMA PLACE AND ORS.
|
December 10, 2014 |
|
VARINDERJEET KAUR Vs. STATE OF PUNJAB AND ORS.
|
September 19, 2014 |
|
VARINDERJIT KAUR Vs. SATINDERJIT SINGH AND OTHERS
|
November 12, 2014 |
|
VARSED DETECTIVE AND SECURITY SERVICE (P) LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, GURGAON AND OTHERS
|
September 5, 2014 |
|
VARUN PANDAY Vs. STATE OF HARYANA
|
July 15, 2014 |
|
VARUN VERMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2014 |
|
VASHDEV SHARMA Vs. STATE OF PUNJAB
|
May 26, 2014 |
|
VATIKA LIMITED Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2014 |
|
VED PAL Vs. STATE OF HARYANA
|
January 14, 2014 |
|
VED PAL Vs. THE STATE OF HARYANA
|
August 29, 2014 |
|
VED PAL Vs. MUNICIPAL CORPORATION FARIDABAD
|
January 3, 2014 |
|
VED PAL GUPTA Vs. PUNJAB AND HARYANA HIGH COURT
|
March 7, 2014 |
|
VED PARKASH Vs. STATE OF HARYANA
|
May 19, 2014 |
|
VED PARKASH Vs. STATE OF HARYANA
|
May 21, 2014 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
August 20, 2014 |
|
VED PARKASH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT, ROHTAK
|
February 13, 2014 |
|
VED PARKASH AND OTHERS Vs. STATE OF HARYANA
|
September 10, 2014 |
|
VED PARKASH JAIN FREE HOSPITAL TRUST (REGD ) AND OTHERS Vs. UNITED COMMERCIAL BANK AND ANOTHER
|
December 4, 2014 |
|
VEE EMM AGENCIES Vs. UNION OF INDIA
|
January 30, 2014 |
|
VEENA Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2014 |
|
VEENA @ SAKSHI Vs. STATE OF PUNJAB AND ORS
|
September 3, 2014 |
|
VEENA BANSAL Vs. CHANDIGARH TRANSPORT UNDERTAKING AND ANOTHER
|
December 17, 2014 |
|
VEENA RANI Vs. SOHAN SINGH SODHI
|
January 14, 2014 |
|
VEENU MALHOTRA Vs. INDIAN OIL CORPORATION LTD AND ANOTHER
|
November 18, 2014 |
|
VEER BHAN Vs. SANTOSH AND ORS.
|
December 11, 2014 |
|
VEER BHAN Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2014 |
|
VEER BHAN ALIAS MOHAN LAL Vs. BEER SINGH
|
May 22, 2014 |
|
VEER BHAN AND ANOTHER Vs. PREM CHAND AND OTHERS
|
January 29, 2014 |
|
VEER MATI Vs. BHOLA RAM
|
November 21, 2014 |
|
VEER SINGH @ BIRA SINGH Vs. STATE OF HARYANA
|
February 20, 2014 |
|
VEER TRADING CORPORATION Vs. INDERJIT CHOPRA
|
January 16, 2014 |
|
VEERO Vs. UNION OF INDIA
|
July 21, 2014 |
|
VEERPAL KAUR Vs. CHHINDERPAL KAUR
|
May 27, 2014 |
|
VEERPAL KAUR Vs. STATE OF PUNJAB
|
July 18, 2014 |
|
VEETEE FINE FOODS LTD Vs. PUNJAB NATIONAL BANK & ORS
|
September 18, 2014 |
|
VIBHA Vs. STATE OF HARYANA AND ORS.
|
November 14, 2014 |
|
VIBHA HANS Vs. STATE OF HARYANA
|
August 21, 2014 |
|
VIBHA SRIVASTAVA Vs. SUMAN CHAURASIA
|
July 16, 2014 |
|
VICKY @ SONU Vs. STATE OF U T
|
November 12, 2014 |
|
VIDHYA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2014 |
|
VIDYA DHAR Vs. STATE OF HARYANA
|
December 3, 2014 |
|
VIDYA MAHANKALI RAO Vs. SANDEEP DUTT
|
January 17, 2014 |
|
VIDYA RATTAN AND OTHERS Vs. CHAIRMAN, DEBT CONCILIATION BOARD, KURUKSHETRA AND OTHERS
|
November 10, 2014 |
|
VIJAY Vs. SUNIL KUMARI
|
July 11, 2014 |
|
VIJAY BHAWAR AND ORS. Vs. AJAIB SINGH
|
December 8, 2014 |
|
VIJAY KUMAR Vs. INDUSTRIAL TRIBUNAL
|
May 2, 2014 |
|
VIJAY KUMAR Vs. SANJAY KUMAR
|
July 22, 2014 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
December 16, 2014 |
|
VIJAY KUMAR Vs. STATE OF HARYANA & OTHERS
|
November 27, 2014 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2014 |
|
VIJAY KUMAR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED & OTHERS
|
November 3, 2014 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
February 18, 2014 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
April 9, 2014 |
|
VIJAY KUMAR Vs. PAWAN KUMAR
|
February 7, 2014 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
March 27, 2014 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
January 8, 2014 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
November 20, 2014 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
September 8, 2014 |
|
VIJAY KUMAR @ VIJAY KUMAR TINKU Vs. STATE OF PUNJAB
|
August 4, 2014 |
|
VIJAY KUMAR AGGARWAL Vs. KHUSHAL SINGH
|
August 8, 2014 |
|
VIJAY KUMAR AND ORS. Vs. RAHUL MALHOTRA
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December 2, 2014 |
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VIJAY KUMAR CHAWLA Vs. STATE OF PUNJAB
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April 1, 2014 |
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VIJAY KUMAR JANJUA Vs. STATE OF PUNJAB
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January 24, 2014 |
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VIJAY KUMAR KALRA Vs. STATE OF PUNJAB
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May 26, 2014 |
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VIJAY KUMAR VERMA AND ORS Vs. STATE OF HARYANA AND ORS
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December 4, 2014 |
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VIJAY KUMARI Vs. STATE OF PUNJAB
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February 11, 2014 |
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VIJAY MAHAJAN Vs. SONICA @ PALAK
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July 25, 2014 |
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VIJAY MAHAJAN Vs. SONICA @ PALAK
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July 28, 2014 |
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VIJAY PAL Vs. PRESIDING OFFICER, LABOUR COURT-I, GURGAON
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March 13, 2014 |
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VIJAY PAL @ RAI SAHIB Vs. STATE OF PUNJAB
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March 12, 2014 |
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VIJAY PAL AND ANOTHER Vs. SATISH AND OTHERS
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September 19, 2014 |
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VIJAY PAL SHARMA Vs. RAVI SAHAI
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July 30, 2014 |
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VIJAY PAL SINGH Vs. STATE OF PUNJAB
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April 7, 2014 |
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VIJAY PAL SINGH KANG Vs. GENERAL PUBLIC
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April 29, 2014 |
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VIJAY RANI AND ORS. Vs. BAHADUR SINGH AND ORS.
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January 29, 2014 |
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VIJAY SANDEEP @ HAPPY Vs. STATE OF PUNJAB
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May 30, 2014 |
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VIJAY SINGH Vs. STATE OF PUNJAB
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July 14, 2014 |
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VIJAY SINGH Vs. STATE OF PUNJAB
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November 26, 2014 |
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VIJAY SUKHIJA Vs. CHAIRMAN, STATE OF INDIA AND ORS.
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May 1, 2014 |
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VIJAYANDER SINGH Vs. DHBVNL AND OTHERS
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October 9, 2014 |
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VIJAYWANT SINGH Vs. STATE OF PUNJAB
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August 1, 2014 |
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VIJENDER Vs. STATE OF HARYANA AND ORS.
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October 7, 2014 |
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VIJENDER KUMAR Vs. STATE OF HARYANA
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August 1, 2014 |
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VIJENDER SINGH Vs. PARVEEN DEVI
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September 25, 2014 |
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VIJENDER SINGH Vs. UNION OF INDIA
|
January 28, 2014 |
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VIKAS Vs. STATE OF HARYANA
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May 16, 2014 |
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VIKAS ALIAS VICKY Vs. STATE OF HARYANA
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May 1, 2014 |
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VIKAS DIXIT Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
January 13, 2014 |
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VIKAS GHAVRI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 12, 2014 |
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VIKAS GUPTA Vs. FINANCIAL COMMISSIONER REVENUE
|
November 12, 2014 |
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VIKAS KUMAR Vs. JYOTI AND ANOTHER
|
May 13, 2014 |
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VIKAS KUMAR Vs. RITU
|
October 10, 2014 |
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VIKAS NAYYAR Vs. PUNJAB STATE POWER CORPORATION LTD
|
January 10, 2014 |
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VIKAS SHARMA Vs. STATE OF HARYANA
|
May 22, 2014 |
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VIKAS SHARMA Vs. STATE OF PUNJAB
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July 15, 2014 |
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VIKAS SHARMA Vs. STATE OF HARYANA
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January 20, 2014 |
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VIKAS TUSHE Vs. VIRENDER KUMAR BANSAL AND ANOTHER
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July 30, 2014 |
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VIKASH Vs. UNION OF INDIA AND ORS.
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September 17, 2014 |
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VIKASH GOYAL Vs. VIJAY KUMAR
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November 10, 2014 |
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VIKASH SON OF DAYANAND Vs. UNION OF INDIA
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September 17, 2014 |
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VIKESH KUMAR Vs. SATISH KUMAR AND ORS.
|
January 23, 2014 |
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VIKRAM Vs. STATE OF HARYANA
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July 25, 2014 |
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VIKRAM Vs. RAJESH AND ORS.
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September 24, 2014 |
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VIKRAM BALJIT SINGH Vs. STATE OF PUNJAB
|
July 8, 2014 |
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VIKRAM BHARDWAJ Vs. STATE OF HARYANA
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August 27, 2014 |
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VIKRAM JAGGI Vs. STATE OF PUNJAB AND OTHERS
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May 28, 2014 |
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VIKRAM KAPOOR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 10, 2014 |
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VIKRAM SINGH Vs. STATE OF HARYANA
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February 20, 2014 |
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VIKRAM SINGH @ LEELU AND ANOTHER Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED AND OTHERS
|
September 6, 2014 |
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VIKRAM SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2014 |
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VIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
July 14, 2014 |
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VIKRAMJIT SINGH @ VICKY Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 2014 |
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VIKRAMJIT SINGH ALIAS BIKRAMJIT SINGH ALIAS SHUNTY ALIAS BUNTY Vs. STATE OF PUNJAB
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September 19, 2014 |
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VIKRAMPAL SINGH Vs. SANDEEP KAUR AND ORS.
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May 20, 2014 |
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VIKRANT ARORA Vs. SHRUTI MEHRA @ PALAK ARORA
|
March 5, 2014 |
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VIMAL ALLOYS PVT LIMITED Vs. STATE OF PUNJAB
|
February 13, 2014 |
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VIMAL KUMAR SETIA Vs. STATE OF PUNJAB
|
July 11, 2014 |
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VIMLESH KUMAR Vs. STATE OF HARYANA
|
March 20, 2014 |
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VINAY @ GUDDU Vs. STATE OF HARYANA
|
March 7, 2014 |
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VINAY KUMAR Vs. MANJU RANI
|
October 7, 2014 |
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VINAY KUMAR CHHABRA AND ORS. Vs. PINKI BHASIN AND ORS.
|
February 25, 2014 |
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VINAY LUTHRA Vs. VERMA TRANSPORT COMPANY
|
April 29, 2014 |
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VINEET SONI Vs. STATE OF HARYANA
|
July 17, 2014 |
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VINIT KUMAR Vs. SAVITRI DEVI
|
February 6, 2014 |
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VINOD Vs. STATE OF HARYANA
|
December 17, 2014 |
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VINOD Vs. STATE OF HAYANA
|
January 14, 2014 |
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VINOD Vs. STATE OF HARYANA
|
October 6, 2014 |
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VINOD Vs. STATE OF HARYANA
|
April 28, 2014 |
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VINOD Vs. STATE OF HARYANA
|
July 11, 2014 |
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VINOD AND ORS Vs. STATE OF HARYANA AND ORS
|
August 25, 2014 |
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VINOD BALA GUPTA Vs. OM PARKASH
|
February 10, 2014 |
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VINOD GUPTA Vs. MEHMA SINGH AND ORS.
|
August 25, 2014 |
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VINOD KUMAR Vs. MANGAL SAIN GROVER
|
October 13, 2014 |
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VINOD KUMAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
|
May 23, 2014 |
|
VINOD KUMAR Vs. UNION BANK OF INDIA AND ORS.
|
May 13, 2014 |
|
VINOD KUMAR Vs. KAMALJIT SINGH
|
December 19, 2014 |
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VINOD KUMAR Vs. HAZARI LAL AND OTHERS
|
November 29, 2014 |
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VINOD KUMAR Vs. CHANDIGARH ADMINISTRATION ETC
|
October 10, 2014 |
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VINOD KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISSAR AND OTHERS
|
September 3, 2014 |
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VINOD KUMAR Vs. CHARAN DASS SHARMA
|
May 19, 2014 |
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VINOD KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
February 20, 2014 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
May 5, 2014 |
|
VINOD KUMAR @ KALU Vs. STATE OF HARYANA
|
August 6, 2014 |
|
VINOD KUMAR AND ANOTHER Vs. BRISH PAL AND OTHERS
|
July 15, 2014 |
|
VINOD KUMAR AND ORS. Vs. CHIMAN LAL AND ORS.
|
August 25, 2014 |
|
VINOD KUMAR AND ORS. Vs. STATE OF HARYANA
|
November 5, 2014 |
|
VINOD KUMAR NEPALI Vs. STATE OF PUNJAB
|
August 11, 2014 |
|
VINOD KUMAR SHARMA Vs. POONAM SHARMA
|
March 24, 2014 |
|
VINOD LUTHRA Vs. STATE OF HARYANA
|
March 5, 2014 |
|
VINOD SHARMA Vs. ANIL GOEL AND OTHERS
|
November 20, 2014 |
|
VINOD SHARMA Vs. UNION OF INDIA AND ORS.
|
February 3, 2014 |
|
VINOD THAPAR Vs. SEEMA MEHRA AND OTHERS
|
September 23, 2014 |
|
VIPAL KAUR @ RUPINDER KAUR Vs. DALJIT SINGH
|
May 21, 2014 |
|
VIPAN KUMAR BHATTI Vs. STATE OF PUNJAB
|
February 28, 2014 |
|
VIPAN KUMAR JAIN Vs. B.S.N.L.
|
January 8, 2014 |
|
VIPAN KUMAR SUDESH KUMAR, HUF, JALANDHAR Vs. INCOME TAX OFFICER, JALANDHAR
|
May 2, 2014 |
|
VIPAN KUMAR TYAGI Vs. SUKHDEV SINGH
|
September 1, 2014 |
|
VIPIN Vs. ROSHNI DEVI
|
July 1, 2014 |
|
VIPIN Vs. UNION OF INDIA
|
May 28, 2014 |
|
VIPIN AGGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 17, 2014 |
|
VIPIN GARG Vs. ORIENTAL INSURANCE COMPANY LTD.
|
May 22, 2014 |
|
VIPIN KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
September 16, 2014 |
|
VIPIN SEHGAL Vs. STATE OF HARYANA
|
August 5, 2014 |
|
VIPIN SEHGAL Vs. STATE OF HARYANA
|
February 26, 2014 |
|
VIPIN SHARMA Vs. MONIKA
|
December 22, 2014 |
|
VIPUL CHANANA AND ANOTHER Vs. AVTAR SINGH
|
May 8, 2014 |
|
VIR BHAN Vs. RAM VICHAR VATIKA
|
July 15, 2014 |
|
VIRENDER Vs. STATE OF HARYANA
|
September 26, 2014 |
|
VIRENDER Vs. STATE OF HARYANA AND ORS.
|
September 29, 2014 |
|
VIRENDER KUMAR Vs. RITU
|
October 6, 2014 |
|
VIRENDER KUMAR Vs. STATE OF HARYANA
|
May 13, 2014 |
|
VIRENDER KUMAR AND ORS. Vs. PAL KAUR AND ORS.
|
September 24, 2014 |
|
VIRENDER KUMAR JAIN AND OTHERS Vs. SANGEETA JAIN
|
May 30, 2014 |
|
VIRENDER SINGH Vs. STATE OF HARYANA
|
November 26, 2014 |
|
VIRENDER SINGH Vs. STATE OF HARYANA
|
July 11, 2014 |
|
VIRINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2014 |
|
VIRINDER MOHAN GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 23, 2014 |
|
VIRPAL KAUR Vs. STATE OF PUNJAB
|
July 25, 2014 |
|
VIRSA NAAG ALIAS RAJU Vs. STATE OF PUNJAB
|
February 13, 2014 |
|
VIRSA SINGH Vs. RAJWINDER SINGH
|
August 5, 2014 |
|
VISHAL Vs. UNION OF INDIA
|
April 4, 2014 |
|
VISHAL GUPTA Vs. SAIRIMA DASS
|
September 29, 2014 |
|
VISHAL HANDA & ANR Vs. STATE OF PUNJAB & ANR
|
October 6, 2014 |
|
VISHAL KUMAR Vs. STATE OF PUNJAB
|
January 31, 2014 |
|
VISHAL REKHAN Vs. STATE OF HARYANA
|
April 28, 2014 |
|
VISHAL SINGLA Vs. SUNIL MANN
|
February 11, 2014 |
|
VISHAV KANT GARG Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
February 10, 2014 |
|
VISHAVJIT SINGH Vs. STATE OF PUNJAB
|
April 26, 2014 |
|
VISHNU Vs. STATE OF HARYANA
|
March 20, 2014 |
|
VISHWANATH AND ORS. Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
October 7, 2014 |
|
VISHWAS AGRO IMPEX Vs. STATE OF PUNJAB
|
May 1, 2014 |
|
VIVEK GOEL Vs. STATE OF HARYANA
|
August 19, 2014 |
|
VIVEK GUPTA & ORS Vs. STATE OF HARYANA & ANR
|
October 7, 2014 |
|
VIVEK MALHOTRA Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2014 |
|
VIVEK MALHOTRA Vs. AJIT KAUR GILL AND ORS.
|
August 5, 2014 |
|
VIVEK SAHNI AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
September 2, 2014 |
|
VODAFONE ESSAR SOUTH LTD Vs. AJIT PARSAD JAIN
|
February 21, 2014 |
|
WADHAWA SINGH Vs. STATE OF PUNJAB
|
September 11, 2014 |
|
WAHIDI BEGUM Vs. UNION OF INDIA
|
July 23, 2014 |
|
WALIDEEN AND OTHERS Vs. ALIM HASSEN AND OTHERS
|
August 27, 2014 |
|
WARYAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 11, 2014 |
|
WARYAM SINGH Vs. STATE OF HARYANA
|
March 19, 2014 |
|
WASSAN SINGH Vs. UNION OF INDIA
|
May 20, 2014 |
|
WAZIR KAUR Vs. STATE OF PUNJAB AND ORS.
|
November 26, 2014 |
|
WAZIR SINGH Vs. RAM GOPAL
|
March 7, 2014 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
May 28, 2014 |
|
WAZIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2014 |
|
WAZIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 14, 2014 |
|
WEKANTI LEONG AND ORS. Vs. JATINDER KAUR
|
October 1, 2014 |
|
WILSON AND ORS Vs. STATE OF PUNJAB AND ORS
|
October 14, 2014 |
|
WINDER SINGH Vs. AJAIB SINGH
|
May 19, 2014 |
|
YADWINDER SINGH Vs. STATE OF PUNJAB
|
June 30, 2014 |
|
YADWINDER SINGH Vs. STATE OF PUNJAB
|
August 13, 2014 |
|
YAMINI JASSAL Vs. UT ADMINISTRATION
|
July 22, 2014 |
|
YASH Vs. STATE OF PUNJAB
|
March 20, 2014 |
|
YASH PAL GUPTA Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
|
January 10, 2014 |
|
YASHBIR Vs. STATE OF HARYANA
|
July 18, 2014 |
|
YASHPAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 28, 2014 |
|
YASHPAL AND ANOTHER Vs. STATE OF HARYANA
|
August 22, 2014 |
|
YASHPAL SHARMA Vs. STATE OF HARYANA
|
May 21, 2014 |
|
YASHPAL SINGH Vs. VISHRAT KUMAR
|
February 10, 2014 |
|
YASHVEEN SINGH @ KUKI Vs. STATE OF PUNJAB
|
February 26, 2014 |
|
YASHVIR SAINI Vs. PARIKSHIT AND OTHERS
|
May 27, 2014 |
|
YASIN KHAN AND ORS. Vs. GHIASUDDIN AND ORS.
|
December 17, 2014 |
|
YOGENDER Vs. STATE OF HARYANA
|
May 2, 2014 |
|
YOGESH KUMAR Vs. STATE OF HARYANA
|
March 21, 2014 |
|
YOGESH KUMAR AND ANOTHER Vs. SHIMBHU DAYAL
|
December 23, 2014 |
|
YOGESH KUMAR KAPOOR AND OTHERS Vs. DALIP SINGH
|
September 19, 2014 |
|
YOGESH MITTAL Vs. ABHEY RAM
|
January 17, 2014 |
|
YOGRAJ SHARDA AND OTHERS Vs. STATE OF PUNJAB
|
September 9, 2014 |
|
YUDHISHTER BHUTANI Vs. SHALINI BHUTANI
|
May 30, 2014 |
|
YUDHVEER SINGH Vs. DIRECTOR GENERAL, STATE TRANSPORT, HARYANA
|
April 3, 2014 |
|
YUNUS KHAN Vs. STATE OF HARYANA
|
February 17, 2014 |
|
YUVRAJ SINGH Vs. STATE OF U.T.
|
October 10, 2014 |
|
ZAIL SINGH Vs. RENU MEHTA AND OTHERS
|
August 14, 2014 |
|
ZAKARIYA AND OTHERS Vs. STATE OF HARYANA
|
September 24, 2014 |
|
ZEE KNITS & WEAVES PVT. LTD. Vs. UNION OF INDIA
|
October 17, 2014 |
|
ZETO ENGINEERS AND FABRICATORS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
March 24, 2014 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
March 31, 2014 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
July 22, 2014 |
|
ZILE SINGH ALIAS DILE SINGH Vs. KRISHAN LAL AND OTHERS
|
May 13, 2014 |
|
ZORA SINGH Vs. LAXMI NARAIN AND OTHERS
|
September 15, 2014 |
|
ZORA SINGH Vs. STATE OF HARYANA
|
March 5, 2014 |
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