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@ RAJ KUMAR Vs. STATE OF HARYANA
|
March 13, 2012 |
|
A C MASSEY Vs. STATE OF U T CHANDIGARH
|
October 15, 2012 |
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A G FOODS LTD Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2012 |
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A K ENTERPRISES Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT II FARIDABAD
|
February 6, 2012 |
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A K SINHA Vs. CANARA BANK
|
July 25, 2012 |
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A K TANGRI Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
|
November 1, 2012 |
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A N JINDAL; NAGESH DHIR Vs. UNITED INDIA INSURANCE COMPANY LTD & ORS
|
January 20, 2012 |
|
A R LAMBA Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
|
March 6, 2012 |
|
A.P.S. ENTERPRISES Vs. STATE OF HARYANA
|
January 31, 2012 |
|
AALOK JAGGA Vs. UNION OF INDIA AND OTHERS
|
March 26, 2012 |
|
AARTI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
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AARTI ARORA Vs. STATE OF PUNJAB
|
June 7, 2012 |
|
AARTI VERMA Vs. STATE OF U T CHANDIGARH
|
November 15, 2012 |
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AATTISH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 4, 2012 |
|
ABBAS Vs. STATE OF HARYANA
|
September 11, 2012 |
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ABDUL LATIF AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
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ABDUL QAYOOM GANI Vs. STATE OF PUNJAB
|
April 20, 2012 |
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ABDUL REHMAN AND ANOTHER Vs. STATE OF PUNJAB
|
January 24, 2012 |
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ABDUL SHAKOOR Vs. ANISH AHMED AND ANOTHER
|
May 21, 2012 |
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ABDUL WAHID Vs. LEKH RAM
|
December 7, 2012 |
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ABHAY WALIA AND OTHERS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
November 9, 2012 |
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ABHEY RAM Vs. STATE OF HARYANA
|
April 30, 2012 |
|
ABHISHEK GOYAL Vs. STATE OF HARYANA
|
January 9, 2012 |
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ABHISHEK GUPTA AND ORS Vs. STATE OF HARYANA AND ORS
|
September 7, 2012 |
|
ABNASH CHANDER Vs. RAJAN KUMAR & OTHERS
|
October 19, 2012 |
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ABNASH KAUR Vs. SURINDER SINGH SANDHU
|
February 10, 2012 |
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ACCHAR SINGH Vs. MARIAN BAI
|
January 2, 2012 |
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ACHHAR SINGH RAMGARHIA Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
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ACHHRU RAM AND OTHERS Vs. AJMER SINGH AND OTHERS
|
May 18, 2012 |
|
ACHLA DOGRA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND
OTHERS
|
February 25, 2012 |
|
AD GLOBAL AND ORS Vs. UNION BANK OF INDIA
|
November 2, 2012 |
|
ADARSH VISHAL CHEBA Vs. MASTER MOHIT CHEBA
|
June 1, 2012 |
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ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. STATE INFORMATION COMMISSIONER AND ANOTHER
|
October 5, 2012 |
|
ADELA BUILDCON PVT LTD Vs. STATE OF HARYANA
|
April 2, 2012 |
|
ADESH LOGISTICS PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
|
August 14, 2012 |
|
ADITYA DHAR Vs. GURU NANK DEV UNIVERSITY AND ORS
|
November 22, 2012 |
|
ADVISER TO THE ADMINISTRATOR Vs. B K NANDA
|
August 16, 2012 |
|
AJAB SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 2, 2012 |
|
AJAI PAL SINGH Vs. FINANCIAL COMMISSIONER
|
October 17, 2012 |
|
AJAIB SINGH Vs. MAJOR SINGH & OTHERS
|
October 12, 2012 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
February 23, 2012 |
|
AJAIB SINGH Vs. RAM KUMAR
|
August 6, 2012 |
|
AJAIB SINGH Vs. MOHINDER KAUR
|
March 23, 2012 |
|
AJAIB SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
September 27, 2012 |
|
AJAIB SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
December 11, 2012 |
|
AJAIB SINGH AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
August 1, 2012 |
|
AJAY ABROL AND OTHERS Vs. STATE OF U T , CHANDIGARH AND ANOTHER
|
May 9, 2012 |
|
AJAY AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 19, 2012 |
|
AJAY AHLAWAT Vs. RAJESH TOMAR
|
May 22, 2012 |
|
AJAY ALIAS AJAIB SINGH Vs. STATE OF HARYANA
|
February 2, 2012 |
|
AJAY AND ORS Vs. STATE OF HARYANA AND ORS
|
May 15, 2012 |
|
AJAY BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2012 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
May 8, 2012 |
|
AJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 15, 2012 |
|
AJAY KUMAR @ MINTU Vs. STATE OF PUNJAB
|
March 14, 2012 |
|
AJAY KUMAR ALIAS JEJI Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
AJAY KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
April 2, 2012 |
|
AJAY KUMAR AND ANOTHER Vs. JAGMOHAN SINGH BAINS
|
March 14, 2012 |
|
AJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
AJAY KUMAR PANDEY Vs. UNION OF INDIA AND OTHERS
|
November 2, 2012 |
|
AJAY PAL GOYAL AND ORS Vs. STATE OF PUNJAB & ANR
|
January 31, 2012 |
|
AJAY RAGHAV Vs. STATE OF HARYANA
|
August 24, 2012 |
|
AJAY SINGH Vs. STATE OF HARYANA
|
April 27, 2012 |
|
AJAY TAYAL Vs. STATE OF PUNJAB
|
August 16, 2012 |
|
AJEET PAUL SINGH RISSAM Vs. STATE OF PUNJAB
|
March 15, 2012 |
|
AJINDER SINGH @ HAPPY Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
AJIT Vs. KRISHNA DEVI
|
May 23, 2012 |
|
AJIT SINGH Vs. RAM LILA SABHA
|
January 24, 2012 |
|
AJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 19, 2012 |
|
AJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 2, 2012 |
|
AJIT SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
January 9, 2012 |
|
AJIT SINGH AND ORS Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2012 |
|
AJIT SINGH AND ORS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
January 19, 2012 |
|
AJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 2012 |
|
AJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
AJIT SINGH DALAL & ANOTHER Vs. PAWAN DALAL & ANOTHER
|
November 20, 2012 |
|
AJIT VERMA Vs. STATE OF HARYANA
|
May 11, 2012 |
|
AJMAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2012 |
|
AJMER SINGH Vs. MOHINDER SINGH
|
August 8, 2012 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
AJMER SINGH Vs. PATIALA CO-OPERATIVE SUGAR MILLS LTD , RAKHRA
|
February 1, 2012 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
AJMER SINGH AND ANOTHER Vs. JOINT DIRECTOR PANCHAYAT, PUNJAB AND ANOTHER
|
February 29, 2012 |
|
AJMER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
AKAL EDUCATIONAL SOCIETY Vs. MADAN LAL
|
February 14, 2012 |
|
AKANKSHA KUMARI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 30, 2012 |
|
AKANKSHA SYNTEX P. LTD. Vs. UNION OF INDIA AND OTHERS
|
November 30, 2012 |
|
AKHIL BHARDWAJ Vs. SECRETARY OF HUMAN RESOURCES DEVELOPMENT
|
September 21, 2012 |
|
AKHTAR AND OTHERS Vs. ISRAIL AND ANOTHER
|
October 9, 2012 |
|
AKSHMA VERMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 20, 2012 |
|
ALAMJIT SINGH MANN Vs. AMARJEET SINGH
|
April 27, 2012 |
|
ALIM Vs. STATE OF HARYANA
|
September 24, 2012 |
|
ALKA GOYAL Vs. CHARANJIT SINGH & ANOTHER
|
September 25, 2012 |
|
ALKA MAHAJAN Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 2012 |
|
ALKA NARANG Vs. PUNJAB UNIVERSITY AND OTHERS
|
October 1, 2012 |
|
ALKA SEHGAL Vs. UNION OF INDIA
|
February 8, 2012 |
|
ALL PUNJAB GRAMIN BANK EMPLOYEES UNION Vs. PUNJAB GRAMIN BANK AND OTHERS
|
November 29, 2012 |
|
ALLAHABAD CALCUTTA TRANSPORT COMPANY Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2012 |
|
ALLIED DOMECQ SPIRITS AND WINE (INDIA) PVT LTD KARORA Vs. STATE OF HARYANA
|
July 4, 2012 |
|
ALPHI CHUGH Vs. STATE OF HARYANA
|
September 19, 2012 |
|
ALSTOM POWER SYSTEMS GMBH, GERMANY AND ANOTHER Vs. HARYANA POWER GENERATION CORPORATION LIMITED
|
January 6, 2012 |
|
AMAN ARORA Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
AMAN BHATIA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
AMAN GUPTA Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2012 |
|
AMAN KUMAR AND OTHERS Vs. RAJESH POPLI AND OTHERS
|
January 19, 2012 |
|
AMAN PREET KAUR Vs. DIDAR SINGH
|
July 25, 2012 |
|
AMAN PURI Vs. ANAND KISHORE
|
September 27, 2012 |
|
AMANDEEP Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
AMANDEEP BHATIA Vs. STATE OF HARYANA
|
March 2, 2012 |
|
AMANDEEP KAUR Vs. MANDEEP SINGH
|
May 22, 2012 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
AMANDEEP KAUR Vs. STATE OF HARYANA
|
July 20, 2012 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
AMANDEEP KAUR Vs. KULDEEP SINGH
|
September 13, 2012 |
|
AMANDEEP KAUR Vs. STATE OF PUNJAB
|
October 30, 2012 |
|
AMANDEEP KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
February 9, 2012 |
|
AMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
|
AMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
AMANDEEP KAUR AND OTHERS Vs. YOGESH KUMAR AND OTHERS
|
August 1, 2012 |
|
AMANDEEP KAUR AND OTHERS Vs. STATE OF HARYANA
|
May 7, 2012 |
|
AMANDEEP SINGH Vs. AMARJIT SINGH AND OTHERS
|
June 1, 2012 |
|
AMANDEEP SINGH Vs. RAJINDER KAUR
|
May 18, 2012 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
AMANDEEP SINGH ALIAS HAPPY Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
AMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2012 |
|
AMANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
AMANDEEP SINGH SODHI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
AMANJOT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2012 |
|
AMAR @ AMAR SINGH Vs. STATE OF HARYANA
|
July 17, 2012 |
|
AMAR CHAND AND ORS Vs. KAUSHALYA DEVI AND OTHERS
|
January 17, 2012 |
|
AMAR JEET KAUR Vs. J.P.S. CHADHA
|
September 26, 2012 |
|
AMAR KAUR Vs. HARCHAND SINGH
|
October 30, 2012 |
|
AMAR KAUR AND OTHERS Vs. GURDEV KAUR AND OTHERS
|
March 26, 2012 |
|
AMAR LAL Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
AMAR LAL AND OTHERS Vs. STATE OF PUNJAB
|
November 2, 2012 |
|
AMAR MANCHANDA Vs. ABHEY MAN SINGH SIDHU
|
March 20, 2012 |
|
AMAR NATH Vs. CHANDIGARH ADMINISTRATION
|
September 17, 2012 |
|
AMAR NATH Vs. STATE OF HARYANA AND ANOTHER
|
October 17, 2012 |
|
AMAR NATH Vs. T C MITTAL & ORS
|
July 23, 2012 |
|
AMAR NATH AND ANOTHER Vs. HARISH KUMAR
|
September 3, 2012 |
|
AMAR SINGH Vs. BADLU RAM AND OTHERS
|
February 9, 2012 |
|
AMAR SINGH Vs. SURESH KUMAR
|
July 9, 2012 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
AMAR SINGH & ORS Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
AMAR SINGH (DECEASED) AND ORS Vs. BALJIT SINGH (DECEASED) AND ORS
|
January 12, 2012 |
|
AMAR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
August 16, 2012 |
|
AMAR SINGH AND OTHERS Vs. STATE OF HARYANA
|
December 1, 2012 |
|
AMAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2012 |
|
AMAR SINGH DHALIWAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
AMAR UPADHYAY Vs. NARESH KUMAR JAGLAN
|
August 3, 2012 |
|
AMARBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
|
AMARINDER SINGH SIDHU Vs. STATE (UNION TERRITORY, CHANDIGARH) AND ANOTHER
|
February 21, 2012 |
|
AMARJEET ALIAS AMAR AND ORS Vs. STATE OF HARYANA
|
September 11, 2012 |
|
AMARJEET KAUR & ANOTHER Vs. BANT SINGH & ANOTHER
|
March 12, 2012 |
|
AMARJEET KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2012 |
|
AMARJEET SINGH AND ORS Vs. STATE OF HARYANA
|
October 17, 2012 |
|
AMARJIT Vs. PARAMJIT KAUR
|
December 4, 2012 |
|
AMARJIT GUPTA Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 2012 |
|
AMARJIT KAUR Vs. KANWALJIT KAUR AND ANOTHER
|
January 23, 2012 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2012 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
August 16, 2012 |
|
AMARJIT KAUR Vs. TOTA SINGH
|
December 5, 2012 |
|
AMARJIT KAUR Vs. TILAK RAJ AHUJA
|
August 8, 2012 |
|
AMARJIT KAUR AND OTHERS Vs. STATE OF PUNJAB
|
January 2, 2012 |
|
AMARJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
AMARJIT SINGH Vs. MAHARANI PAINTS PRIVATE LIMITED
|
October 18, 2012 |
|
AMARJIT SINGH Vs. ABOHAR-BHAWALPUR PURASHARTHI
CO-OP TRANSPORT SOCIETY ABOHAR AND OTHERS
|
January 4, 2012 |
|
AMARJIT SINGH Vs. SH. KULTAR SINGH AND OTHERS
|
February 24, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 1, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 23, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS
|
July 13, 2012 |
|
AMARJIT SINGH Vs. ALAMJIT SINGH MANN
|
February 14, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 25, 2012 |
|
AMARJIT SINGH Vs. PUNJAB STATE AND OTHERS
|
January 9, 2012 |
|
AMARJIT SINGH Vs. SURJAN SINGH
|
January 25, 2012 |
|
AMARJIT SINGH Vs. AMARJIT KAUR
|
April 4, 2012 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB & OTHERS
|
December 4, 2012 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
March 29, 2012 |
|
AMARJIT SINGH @ MINTA Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2012 |
|
AMARJIT SINGH @ VICKY & OTHERS Vs. STATE OF PUNJAB & ANR
|
November 1, 2012 |
|
AMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 12, 2012 |
|
AMARPREET SINGH Vs. STATE OF PUNJAB
|
September 4, 2012 |
|
AMBIENCE LAGOON APARTMENTS RESIDENTS WELFARE ASSOCIATION Vs. STATE OF HARYANA & ORS
|
November 20, 2012 |
|
AMEET SINGH Vs. HARMINDER KAUR
|
January 4, 2012 |
|
AMI LAL AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS
|
September 7, 2012 |
|
AMIN CHAND Vs. SUNITA RANI
|
October 17, 2012 |
|
AMIN CHAND KANGRIA Vs. PAWAN KUMAR SHARMA
|
July 5, 2012 |
|
AMIR SINGH Vs. RAJENDER SINGH AND ANOTHER
|
February 9, 2012 |
|
AMIT Vs. STATE OF HARYANA
|
November 23, 2012 |
|
AMIT Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2012 |
|
AMIT Vs. UNION OF INDIA AND OTHERS
|
September 17, 2012 |
|
AMIT Vs. STATE OF HARYANA
|
March 12, 2012 |
|
AMIT @ NANHA Vs. STATE OF HARYANA
|
November 27, 2012 |
|
AMIT BANSAL SON OF SH J N BANSAL Vs. VAISH COLLEGE OF ENGINEERING, ROHTAK AND OTHERS
|
March 28, 2012 |
|
AMIT INDUSTRIES Vs. UNION OF INDIA AND OTHERS
|
January 17, 2012 |
|
AMIT JAIN Vs. STATE OF UT
|
May 28, 2012 |
|
AMIT JINDAL Vs. STATE OF PUNJAB
|
May 1, 2012 |
|
AMIT KAPOOR Vs. PALKI & ANOTHER
|
November 8, 2012 |
|
AMIT KUMAR Vs. NISHA RANI
|
December 4, 2012 |
|
AMIT NAGPAL AND ANOTHER Vs. HITESH CHUGH AND ANOTHER
|
November 6, 2012 |
|
AMIT SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2012 |
|
AMIT SINGH Vs. STATE OF HARYANA
|
March 5, 2012 |
|
AMITA KUMARI Vs. BALWINDER KUMAR
|
January 19, 2012 |
|
AMITBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
AMITY INTERNATIONAL SCHOOL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT-1
|
January 25, 2012 |
|
AMOLAK RAM ALIAS MULAKH RAJ Vs. AMRIK SINGH
|
November 6, 2012 |
|
AMOLAK SINGH @ NEETA Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
AMRIK KAUR AND ANOTHER Vs. MOHINDER SINGH AND OTHERS
|
November 22, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
March 23, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 6, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 5, 2012 |
|
AMRIK SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 2012 |
|
AMRIK SINGH Vs. ICICI HOME LOAN AND FINANCE LIMITED AND OTHERS
|
September 24, 2012 |
|
AMRIK SINGH Vs. JAWAHAR SINGH AND OTHERS
|
February 13, 2012 |
|
AMRIK SINGH Vs. PUNJAB & HARYANA HIGH COURT
|
December 21, 2012 |
|
AMRIK SINGH @ ROMI Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 15, 2012 |
|
AMRIK SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 11, 2012 |
|
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2012 |
|
AMRISH SHARMA Vs. STATE OF PUNJAB
|
November 9, 2012 |
|
AMRIT KAUR Vs. STATE OF PUNJAB & OTHERS
|
October 3, 2012 |
|
AMRIT KAUR Vs. RECOVERY OFFICER
|
April 2, 2012 |
|
AMRIT LAL AND OTHERS Vs. STATE OF HARYANA
|
January 19, 2012 |
|
AMRIT LAL AND OTHERS Vs. CHARANJIT LAL
|
January 9, 2012 |
|
AMRIT PAL Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
May 18, 2012 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB
|
May 22, 2012 |
|
AMRIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2012 |
|
AMRIT SINGH Vs. STATE OF PUNJAB
|
November 1, 2012 |
|
AMRITPAL SINGH Vs. CHANDIGARH ADMINISTRATION & OTHERS
|
May 10, 2012 |
|
AMRITPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2012 |
|
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
AMRITSAR TRANSPORT COMPANY PVT.LTD Vs. PARAMJIT KAUR
|
May 15, 2012 |
|
ANAND DEV Vs. SURAJ BHAN
|
January 5, 2012 |
|
ANAND KUMAR @ ANAND SINGH Vs. AZAD SINGH
|
February 7, 2012 |
|
ANAND PARKASH Vs. STATE OF HARYANA
|
April 27, 2012 |
|
ANAND PARKASH SAINI Vs. SAINI SABHA TRUST HISSAR
|
October 8, 2012 |
|
ANANT RAJ CONS. & DEVELOPMENT (P) LTD Vs. STATE OF HARYANA
|
November 19, 2012 |
|
ANARKALI BAZAR AND ANOTHER Vs. ARUN GOYAL AND OTHERS
|
July 9, 2012 |
|
ANEEP DEWAN Vs. PUNJAB FINANCIAL CORPORATION
|
February 3, 2012 |
|
ANEETA Vs. STATE OF HARYANA
|
July 20, 2012 |
|
ANGELA RANI ALIAS ANGELA SHARMA Vs. STATE OF PUNJAB
|
September 19, 2012 |
|
ANGOORI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 1, 2012 |
|
ANGOORI DEVI Vs. UNION TERRITORY
|
October 12, 2012 |
|
ANGREJ KAUR Vs. STATE OF HARYANA
|
October 1, 2012 |
|
ANGREJ SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB, CIVIL SECRETARIAT,CHANDIGARH AND OTHERS
|
December 7, 2012 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
May 3, 2012 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
August 17, 2012 |
|
ANGREJ SINGH @ GEJA Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
ANGREJO DEVI Vs. JAI PARKASH
|
May 23, 2012 |
|
ANGURI DEVI Vs. STATE OF HARYANA
|
April 3, 2012 |
|
ANIL Vs. MONIKA
|
January 23, 2012 |
|
ANIL AND OTHERS Vs. STATE OF HARYANA
|
March 12, 2012 |
|
ANIL KUMAR Vs. ANOOK BISHT
|
November 3, 2012 |
|
ANIL KUMAR Vs. STATE BANK OF PATIALA AND OTHERS
|
October 30, 2012 |
|
ANIL KUMAR Vs. FARIDKOT CENTRAL CO-OPERATIVE LTD BRANCH OFFICE AND ANOTHER
|
May 17, 2012 |
|
ANIL KUMAR Vs. GHANSHYAM DASS
|
January 23, 2012 |
|
ANIL KUMAR Vs. SUNITA DEVI
|
January 31, 2012 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
July 9, 2012 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
March 23, 2012 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
August 13, 2012 |
|
ANIL KUMAR @ TITU Vs. STATE OF PUNJAB
|
April 17, 2012 |
|
ANIL KUMAR AHUJA Vs. STATE OF HARYANA AND ANOTHER
|
January 17, 2012 |
|
ANIL KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 9, 2012 |
|
ANIL KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
|
September 10, 2012 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 24, 2012 |
|
ANIL KUMAR BEHAL Vs. PUNJAB ENGINEERING COLLEGE
|
June 1, 2012 |
|
ANIL KUMAR BISHNOI Vs. HARYANA URBAN DEVELOPMENT
|
May 14, 2012 |
|
ANIL KUMAR JHAWAR AND ANOTHER Vs. INDIABULLS FINANCIAL SERVICES LTD
|
October 9, 2012 |
|
ANIL KUMAR KADIAN Vs. HARYANA STATE COOPERATIVE SUPPLY & MKG FED LTD & ORS
|
October 12, 2012 |
|
ANIL PUNIA Vs. KAMALJIT AND OTHERS
|
February 24, 2012 |
|
ANIL SAINIAND ORS Vs. STATE OF HARYANA AND ORS
|
August 23, 2012 |
|
ANIL SANDHIR Vs. STATE OF PUNJAB AND ANOTHER
|
November 30, 2012 |
|
ANIL SINGLA Vs. SANJAY KUMAR
|
September 10, 2012 |
|
ANIL TALWAR Vs. STATE OF HARYANA
|
May 23, 2012 |
|
ANISH Vs. STATE OF HARYANA
|
April 26, 2012 |
|
ANISH Vs. NASRUDIN KURESHI
|
January 16, 2012 |
|
ANITA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2012 |
|
ANITA DEVI AND OTHERS Vs. DIVAKAR RAI AND OTHERS
|
August 6, 2012 |
|
ANITA DHILLON Vs. STATE OF U T
|
August 31, 2012 |
|
ANITA GUPTA Vs. COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
|
August 7, 2012 |
|
ANITA NKATARIA Vs. STATE OF HARYANA
|
January 16, 2012 |
|
ANITA RANI Vs. STATE BANK OF PATIALA AND OTHERS
|
January 10, 2012 |
|
ANITA RANI AND OTHERS Vs. JANG BAHADUR
|
March 28, 2012 |
|
ANJALI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
ANJALI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 28, 2012 |
|
ANJANA Vs. JASWANT
|
January 23, 2012 |
|
ANJU Vs. RAJ KUMAR
|
December 13, 2012 |
|
ANJU BALA ALIAS PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF HARYANA
|
August 6, 2012 |
|
ANJU MEHRA Vs. UNION OF INDIA
|
March 22, 2012 |
|
ANJU SINGH Vs. KAVITA
|
July 2, 2012 |
|
ANKUSH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
|
ANNAMMA JOSE Vs. MARUTI SUZUKI INDIA LTD
|
July 9, 2012 |
|
ANNIE BEDI Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
ANOOP @ ARJAN Vs. STATE OF HARYANA
|
July 17, 2012 |
|
ANOOP KAUR Vs. DALBIR SINGH AND ANOTHER
|
November 21, 2012 |
|
ANOOP KUMAR BANSAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
March 14, 2012 |
|
ANOOP SINGH Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
ANOOP SINGH Vs. THE FINANCIAL COMMISSIONER (APPEALS-1) AND ANOTHER
|
March 1, 2012 |
|
ANOOPKUMAR Vs. STATE OF HARYANA
|
March 20, 2012 |
|
ANSAL BUILDWELL LTD. Vs. MRS. SHALINI CHHABRA AND OTHERS
|
March 12, 2012 |
|
ANSAL PROPERTIES & INDUSTRIES LIMITED Vs. PRESIDING OFFICER
|
July 18, 2012 |
|
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. NAVEEN TALWAR
|
August 30, 2012 |
|
ANSAL PROPERTIES AND INFRASTRUCTURE LTD & ORS Vs. HARYANA STATE POLLUTION CONTROL BOARD
|
May 3, 2012 |
|
ANTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 9, 2012 |
|
ANTARIKSH PRATAP SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
October 16, 2012 |
|
ANTI CORRUPTION AND CRIME INVESTIGATION CELL Vs. STATE OF PUNJAB AND OTHERS
|
July 13, 2012 |
|
ANTU SON OF SEHZADA SON OF DIWANA, RESIDENT OF VILLAGE KAUL, TEHSIL KAITHAL AND OTHERS Vs. STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR, KAITHAL AND ANOTHER
|
December 17, 2012 |
|
ANU RANI Vs. STATE OF HARYANA
|
November 26, 2012 |
|
ANUBHAV WALIA Vs. STATE OF PUNJAB
|
May 7, 2012 |
|
ANUDEEP SINGH Vs. GEETANJALI SINGH
|
June 1, 2012 |
|
ANUJA SAXENA Vs. UNION OF INDIA
|
August 3, 2012 |
|
ANUPAM Vs. STATE OF HARYANA
|
July 31, 2012 |
|
ANUPINDER SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2012 |
|
ANURADHA PAUDWAL Vs. BRIJ MOHAN BHARDWAJ
|
February 13, 2012 |
|
ANURADHA SONI Vs. SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ANOTHER
|
October 31, 2012 |
|
ANWAR AHMAD AND OTHERS Vs. STATE OF PUNJAB
|
May 7, 2012 |
|
APOLLO PUBLIC SCHOOL AND OTHERS Vs. DEVINDER KAUR
|
February 17, 2012 |
|
ARCH CONSULTANCY SERVICES (P) LTD Vs. COMMISSIONER, MUNICIPAL CORPORATION, AMRITSAR
|
August 17, 2012 |
|
ARCHITECTS ATELIER Vs. UNION OF INDIA AND ANOTHER
|
March 26, 2012 |
|
ARJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 12, 2012 |
|
ARJUN Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
ARJUN BAHADUR Vs. STATE OF HARYANA
|
February 1, 2012 |
|
ARJUN DASS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 16, 2012 |
|
ARJUN DASS Vs. BIRINDER KAUR
|
October 18, 2012 |
|
ARJUN SINGH Vs. PUNJAB NATIONAL BANK
|
September 25, 2012 |
|
ARJUN SINGH AND OTHERS Vs. STATE OF HARYANA
|
April 18, 2012 |
|
ARPIT Vs. STATE OF HARYANA
|
October 5, 2012 |
|
ARPITA BANSAL Vs. PRESIDING OFFICER, INCOME TAX APPELLATE TRIBUNAL, NEW DELHI BENCH A AND OTHERS
|
January 31, 2012 |
|
ARSHDEEP KAUR AND ANOTHER Vs. AMNINDERPAL KAUR AND ANOTHER
|
July 10, 2012 |
|
ARTEE DEVI Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
ARUN KUMAR Vs. MANNI DEVI
|
July 31, 2012 |
|
ARUN KUMAR Vs. STATE OF HARYANA
|
January 3, 2012 |
|
ARUN KUMAR Vs. SUDARSHAN KUMAR AND OTHERS
|
September 13, 2012 |
|
ARUN KUMAR Vs. STATE OF HARYANA
|
April 19, 2012 |
|
ARUN KUMAR AND ANOTHER Vs. PREET MOHINDER SINGH
|
March 12, 2012 |
|
ARUN KUMAR GOYAL Vs. COMMISSIONER OF INCOME TAX
|
November 21, 2012 |
|
ARUN MITTAL Vs. KHURSHEED
|
August 6, 2012 |
|
ARUN VIG Vs. MAYA GUGLANI
|
September 10, 2012 |
|
ARUNA MEHTA Vs. HARYANA SCHOOL TEACHERS SELECTION BOARD AND ANOTHER
|
August 2, 2012 |
|
ARUNPREET KAUR AND OTHERS Vs. MANAGING DIRECTOR, PUNJAB HEALTH SYSTEMS CORPORATION, PHASE-VI
|
August 30, 2012 |
|
ARVIND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
ARVIND NAGPAL Vs. STATE OF HARYANA AND ANOTHER
|
January 3, 2012 |
|
ARVIND SINGLA Vs. VAISH EDUCATION SOCIETY REGD ROHTAK
|
June 1, 2012 |
|
ARVINDER GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 2012 |
|
ARVINDER KAUR Vs. STATE OF PUNJAB AND ORS
|
October 4, 2012 |
|
ARVINDERJIT SINGH Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
ARYA COLLEGE MANAGING COMMITTEE AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
ARYA PRATINIDHI SABHA HARYANA Vs. GURUKUL INDRA PRASTHA PRABAND SAMITI
|
February 28, 2012 |
|
ASEEM TAKYAR Vs. STATE OF HARYANA
|
April 20, 2012 |
|
ASEEM TAKYAR Vs. UNION OF INDIA
|
March 23, 2012 |
|
ASHA KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
ASHA RANI Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2012 |
|
ASHA RANI AND ORS Vs. UNION OF INDIA AND ANOTHER
|
September 18, 2012 |
|
ASHISH Vs. STATE OF HARYANA
|
October 9, 2012 |
|
ASHISH ENTERPRISES Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2012 |
|
ASHISH GOEL Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2012 |
|
ASHISH KUMAR BAHAD Vs. AKSHTA (MINOR DAUGHTER OF ASHISH KUMAR BAHAD)
|
September 17, 2012 |
|
ASHOK GARG AND ANOTHER Vs. STATE OF HARYANA
|
May 3, 2012 |
|
ASHOK GOEL Vs. STATE BANK OF PATIALA
|
April 2, 2012 |
|
ASHOK JINDAL Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
ASHOK KUMAR Vs. MAHAVIR
|
March 27, 2012 |
|
ASHOK KUMAR Vs. DALIP KUMAR
|
March 28, 2012 |
|
ASHOK KUMAR Vs. STATE OF HARYANA THROUGH LAND ACQUISITION COLLECTOR AND ORS
|
November 5, 2012 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2012 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
October 15, 2012 |
|
ASHOK KUMAR Vs. SANJAY
|
July 13, 2012 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2012 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2012 |
|
ASHOK KUMAR Vs. KASHMIR SINGH
|
November 8, 2012 |
|
ASHOK KUMAR Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ANOTHER
|
October 30, 2012 |
|
ASHOK KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2012 |
|
ASHOK KUMAR AND OTHERS Vs. TEK CHAND
|
July 17, 2012 |
|
ASHOK KUMAR GAMBHIR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2012 |
|
ASHOK KUMAR JOG Vs. VIDYA RANI AND OTHERS
|
May 16, 2012 |
|
ASHOK KUMAR MALHOTRA Vs. KASTURI LAL MALHOTRA
|
January 27, 2012 |
|
ASHOK KUMAR PATHAK Vs. STATE OF PUNJAB & ANOTHER
|
July 23, 2012 |
|
ASHOK KUMAR SHARMA Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
ASHOK KUMAR SHARMA Vs. ZONAL MANAGER
|
March 27, 2012 |
|
ASHOK KUMAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2012 |
|
ASHOK KUMAR YADAV Vs. VICE CHANCELLOR
|
May 30, 2012 |
|
ASHOK RAJ SINGH PANNU Vs. CHAIRMAN, PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
|
November 22, 2012 |
|
ASHOK SETIA Vs. STATE OF PUNJAB
|
May 29, 2012 |
|
ASHOK SHARMA AND ORS. Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, PKL. AND ORS.
|
December 11, 2012 |
|
ASHOK SYAL Vs. COMMISSIONER OF INCOME TAX
|
May 4, 2012 |
|
ASHRAFI AND OTHERS Vs. HARYANA STATE AND OTHERS
|
January 24, 2012 |
|
ASHRUDDIN Vs. STATE OF HARYANA
|
October 4, 2012 |
|
ASHU GARG Vs. STATE OF PUNJAB
|
October 19, 2012 |
|
ASHU JAY AGGARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
August 6, 2012 |
|
ASHU SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
October 18, 2012 |
|
ASHUTOSH BILVES Vs. ANNAMALAI UNIVERSITY AND OTHERS
|
November 27, 2012 |
|
ASHUTOSH KUMAR Vs. STATE OF HARYANA
|
May 11, 2012 |
|
ASHUTOSH VERMANI AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
January 25, 2012 |
|
ASHWANI JASWAL AND ANOTHER Vs. RANJANA WALIA AND ANOTHER
|
November 8, 2012 |
|
ASHWANI KUMAR Vs. HARVINDER SINGH
|
September 13, 2012 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
ASHWANI KUMAR Vs. SANTOSH KUMARI
|
June 1, 2012 |
|
ASHWANI KUMAR Vs. PUNJAB SATE WAREHOUSE CORP.
|
December 6, 2012 |
|
ASHWANI KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 11, 2012 |
|
ASHWANI KUMAR ETC Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
ASHWANI KUMAR GAUTAM AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 9, 2012 |
|
ASHWANI KUMAR KUKKAR Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
ASHWANI KUMAR VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
September 20, 2012 |
|
ASHWANI SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2012 |
|
ASI KRISHAN SINGH Vs. STATE OF HARYANA
|
May 22, 2012 |
|
ASI SUDHINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
ASSA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
ASSISTANT GENERAL MANAGER Vs. PRESIDING OFFICER
|
November 1, 2012 |
|
ASSOCIATION OF EDUCATIONAL COLLEGE (SELF FINANCING) OF HARYANA
(REGD ), AMBALA CITY Vs. STATE OF PUNJAB AND OTHERS
|
July 13, 2012 |
|
ASSTT COMMISSIONER INCOME TAX Vs. J R DHINGRA AND OTHERS
|
January 2, 2012 |
|
ATAM PARKASH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
ATMA SINGH BHULLAR Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
ATTAIRE Vs. STATE OF PUNJAB
|
August 28, 2012 |
|
ATTAR KHAN Vs. STATE OF HARYANA
|
August 17, 2012 |
|
ATTMA RAM Vs. STATE OF HARYANA
|
August 6, 2012 |
|
ATTRO Vs. KANTA RANI AND OTHERS
|
June 1, 2012 |
|
ATUL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
May 2, 2012 |
|
ATUL KUMAR GOEL AND OTHERS Vs. DEBT RECOVERY APPELLATE TRIBUNAL, DELHI AND OTHERS
|
November 20, 2012 |
|
AUTHORIZED OFFICER, HDFC BANK LIMITED & OTHERS Vs. DISTRICT MAGISTRATE, JALANDHAR AND OTHERS
|
March 26, 2012 |
|
AUTO PINS INDIA LTD Vs. U T CHANDIGARH
|
January 19, 2012 |
|
AUTO PISTON MFG CO P LTD Vs. EMPLOYEES PROVIDENT FUND
|
August 30, 2012 |
|
AVINASH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 2012 |
|
AVTAR KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
January 18, 2012 |
|
AVTAR KISHAN NARANG AND ANOTHER Vs. SUNNY SACHDEV
|
July 20, 2012 |
|
AVTAR SINGH Vs. SATNAM SINGH AND OTHERS
|
September 18, 2012 |
|
AVTAR SINGH Vs. SAVINDER SINGH @ GURINDER SINGH AND OTHERS
|
September 21, 2012 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 2012 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2012 |
|
AVTAR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 11, 2012 |
|
AVTAR SINGH Vs. ROSHAN SHANKARIA AND OTHERS
|
December 7, 2012 |
|
AVTAR SINGH Vs. LAKHVIR SINGH
|
November 15, 2012 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
July 10, 2012 |
|
AVTAR SINGH Vs. ASSET RECONSTRUCTION COMPANY
|
May 11, 2012 |
|
AVTAR SINGH ALIAS TARI AND ANOTHER Vs. STATE OF PUNJAB
|
February 16, 2012 |
|
AVTAR SINGH AND ANOTHER Vs. GRAM PANCHAYAT DHILLAWAN AND OTHERS
|
February 17, 2012 |
|
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 11, 2012 |
|
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 22, 2012 |
|
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
AVTAR SINGH SAINI & ANOTHER Vs. KULWANT SINGH
|
December 1, 2012 |
|
AVTAR SINGH SARPANCH, GRAM PANCHAYAT GHASIPUR Vs. STATE OF PUNJAB & OTHERS
|
May 21, 2012 |
|
AVTAR SINGH SON OF SHRI KARAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 2012 |
|
AZAD SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2012 |
|
AZAD SINGH Vs. DIRECTOR DEPARTMENT OF WELFARE OF SCHEDULED CASTE & BACKWARD CLASSES
|
January 18, 2012 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
March 21, 2012 |
|
AZAD SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 2012 |
|
AZAD SINGH ASI Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2012 |
|
B S SANDHU Vs. FINANCIAL COMMISSIONER CUM SECRETARY
|
May 16, 2012 |
|
B.K. SRIVASTAVA Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
BABA TEK SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
|
January 13, 2012 |
|
BABA TEK SINGH DHANAULA AND ANOTHER Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
BABE KE COLLEGE OF EDUCATION Vs. PANJAB UNIVERSITY, CHANDIGARH
|
October 18, 2012 |
|
BABITA Vs. NAREEN KUMAR
|
January 23, 2012 |
|
BABLI Vs. STATE OF HARYANA
|
December 4, 2012 |
|
BABLI Vs. STATE OF HARYANA AND ORS
|
March 26, 2012 |
|
BABU RAM Vs. SHAHBAD CO-OIPERATIVE SUGAR MILLS LTD ,SHAHBAD
AND ANOTHER
|
October 17, 2012 |
|
BABU RAM Vs. UHBVN LTD. AND OTHERS
|
August 28, 2012 |
|
BABU RAM Vs. NAND KISHORE
|
May 4, 2012 |
|
BABU RAM Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
BABU RAM & ORS Vs. STATE OF HARYANA
|
November 6, 2012 |
|
BABU RAM AND OTHERS Vs. DURGA MANDIR AND OTHERS
|
March 28, 2012 |
|
BABU RAM JAGDISH RAI Vs. GURDEV KAUR AND OTHERS
|
May 30, 2012 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
July 26, 2012 |
|
BACHAN DASS Vs. NAVTEJ SINGH
|
August 8, 2012 |
|
BACHAN KAUR AND OTHERS Vs. MANJIT SINGH SON OF PAKHAR SINGH, PROPRIETOR AMBALA TRANSPORT CORPORATION (SAFARI CARRIERS INDIA) OPPOSITE MANJU CINEMA, MILER GANJ, G.T. ROAD, LUDHIANA, AND ANOTHER
|
August 14, 2012 |
|
BACHAN LAL Vs. UNION OF INDIA
|
November 8, 2012 |
|
BACHAN SINGH Vs. NAHAR SINGH
|
September 17, 2012 |
|
BACHITTAR KAUR & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
BACHITTER SINGH Vs. PRESIDING OFFICER AND OTHERS
|
August 16, 2012 |
|
BACHNA Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH AND OTHERS
|
May 9, 2012 |
|
BADRI NATH Vs. FINANCIAL COMMISSIONER
|
July 16, 2012 |
|
BAGH SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2012 |
|
BAGHEL SINGH Vs. DALJIT KAUR
|
February 17, 2012 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
BAGICHA SINGH @ BAGICHA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
BAHADUR SINGH Vs. STATE OF HARYANA
|
April 25, 2012 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
October 18, 2012 |
|
BAHADUR SINGH (DECEASED) AND ORS Vs. STATE OF PUNJAB AND ORS
|
October 19, 2012 |
|
BAHADUR SINGH AND OTHERS Vs. SIKKANDER SINGH AND OTHERS
|
September 19, 2012 |
|
BAI SINGH ALIAS SANTA SINGH Vs. STATE OF PUNJAB
|
December 13, 2012 |
|
BAIL KUMARI Vs. COMMISSIONER WORKMENS COMPENSATION CUM ASSISTANT LABOUR COMMISSIONER
|
May 21, 2012 |
|
BAJAJ ALLIANZ GENERAL INS CO LTD Vs. MANGO BAI
|
December 4, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JAMNI DEVI & OTHERS
|
November 19, 2012 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. INDERJEET
|
March 29, 2012 |
|
BAJAJ ALLIANZ GENL INS CO LTD Vs. KUNTI DEVI AND OTHERS
|
September 10, 2012 |
|
BAJAJ BRICK KILN INDUSTRIES Vs. REGIONAL PROVIDENT FUND
|
August 7, 2012 |
|
BAJRANG AND ANOTHER Vs. STATE OF HARYANA
|
September 14, 2012 |
|
BAJRANG LAL Vs. RATTAN LAL @ VIPUL
|
April 24, 2012 |
|
BAKHSHISH SINGH Vs. THE STATE OF PUNJAB
|
May 1, 2012 |
|
BAKHSINDER SINGH AND ANOTHER Vs. HARJIT KAUR
|
September 10, 2012 |
|
BAKHSISH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2012 |
|
BAKHTAUR SINGH Vs. JORA SINGH
|
May 1, 2012 |
|
BAKHTAWAR SINGH Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
August 31, 2012 |
|
BAKHTAWAR SINGH Vs. PANJAB UNIVERSITY AND ORS
|
October 19, 2012 |
|
BAKSHISH SINGH Vs. BALWINDER SINGH
|
May 1, 2012 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 2012 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
BAKSHISH SINGH Vs. JOGINDER SINGH AND OTHERS
|
July 27, 2012 |
|
BAKSHSHISH SINGH Vs. STATE OF HARYANA
|
October 18, 2012 |
|
BAL KISHAN Vs. STATE OF HARYANA
|
December 1, 2012 |
|
BAL KISHAN @ BALI Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
BAL KISHAN AND OTHERS Vs. STATE OF HARYANA
|
September 14, 2012 |
|
BAL KISHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2012 |
|
BAL KRISHAN Vs. RAM LUBHAI AND OTHERS
|
August 17, 2012 |
|
BAL KRISHAN Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
BAL KRISHAN SOM PAL Vs. SAT PAL
|
July 10, 2012 |
|
BALA DEVI Vs. PRESIDING OFFICER
|
December 1, 2012 |
|
BALA RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
February 29, 2012 |
|
BALAJI SALES CORPORATION & ANR Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
BALBIR Vs. STATE OF HARYANA
|
April 27, 2012 |
|
BALBIR Vs. STATE OF HARYANA
|
February 6, 2012 |
|
BALBIR AND ANOTHER Vs. GULAB SINGH AND OTHERS
|
September 10, 2012 |
|
BALBIR INDER MOHAN MEHTA Vs. UNION OF INDIA AND ORS
|
February 23, 2012 |
|
BALBIR KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
November 3, 2012 |
|
BALBIR KAUR & OTHERS Vs. BALJINDER KAUR JHUTTI & OTHERS
|
November 2, 2012 |
|
BALBIR PAL DANDYAN Vs. UNION TERRITORY CHANDIGARH AND OTHERS
|
November 19, 2012 |
|
BALBIR SINGH Vs. UMED & OTHERS
|
June 1, 2012 |
|
BALBIR SINGH Vs. UNION OF INDIA AND ANOTHER
|
March 26, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB ETC
|
November 9, 2012 |
|
BALBIR SINGH Vs. GURDEV SINGH
|
November 7, 2012 |
|
BALBIR SINGH Vs. JAGDISH AND OTHERS
|
November 23, 2012 |
|
BALBIR SINGH Vs. HARBHAJAN SINGH AND OTHERS
|
September 21, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
BALBIR SINGH Vs. PUNJAB STATE AND OTHERS
|
December 21, 2012 |
|
BALBIR SINGH Vs. GURPREET KAUR
|
May 14, 2012 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
February 15, 2012 |
|
BALBIR SINGH Vs. PUNJAB AND SIND BANK
|
May 22, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
BALBIR SINGH Vs. MANJIT KAUR
|
November 22, 2012 |
|
BALBIR SINGH Vs. RAMESH KUMAR
|
October 15, 2012 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 13, 2012 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2012 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2012 |
|
BALBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS
|
March 26, 2012 |
|
BALBIR SINGH Vs. GHANSHYAM SINGH AND OTHERS
|
September 14, 2012 |
|
BALBIR SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
October 1, 2012 |
|
BALBIR SINGH & OTHERS Vs. MOHAN LAL & OTHERS
|
January 19, 2012 |
|
BALBIR SINGH @ BEERA Vs. STATE OF PUNJAB
|
November 15, 2012 |
|
BALBIR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ORS
|
October 16, 2012 |
|
BALBIR SINGH AND ANOTHER Vs. HARYANA STATE THROUGH COLLECTOR, HISAR, AND OTHERS
|
November 16, 2012 |
|
BALBIR SINGH AND OTHERS Vs. STATE OF HARYANA
|
March 13, 2012 |
|
BALBIR SINGH MISTRI Vs. MAHENDER SINGH AND ANOTHER
|
January 23, 2012 |
|
BALBIR SINGH S/O RAM KISHAN Vs. STATE OF HARYANA AND ORS.
|
November 3, 2012 |
|
BALBIR SINGH WASU Vs. GENERAL PUBLIC AND OTHERS
|
July 24, 2012 |
|
BALBIRI DEVI Vs. RAMESH SINGH AND ANOTHER
|
January 16, 2012 |
|
BALDEEP SINGH ALIAS DEEP Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
BALDEV KRISHAN MEHRA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
BALDEV RAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 20, 2012 |
|
BALDEV RAJ SHARMA Vs. REGISTRAR,CO-OPERATIVE SOCIETIES
|
September 25, 2012 |
|
BALDEV SAHAI Vs. KISHORI LAL
|
May 1, 2012 |
|
BALDEV SALES CORPORATION Vs. STATE BANK OF INDIA AND ANOTHER
|
January 16, 2012 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 3, 2012 |
|
BALDEV SINGH Vs. SUKHDEV SINGH ETC
|
November 5, 2012 |
|
BALDEV SINGH Vs. STATE OF PUNJAB & ANR
|
March 12, 2012 |
|
BALDEV SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 18, 2012 |
|
BALDEV SINGH Vs. STATE OF HARYANA & OTHERS
|
February 8, 2012 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
November 22, 2012 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
March 22, 2012 |
|
BALDEV SINGH @ SUKHA Vs. STATE OF PUNJAB AND ANR
|
March 23, 2012 |
|
BALDEV SINGH AND ANOTHER Vs. LAKHVIR SINGH AND OTHERS
|
January 10, 2012 |
|
BALDEV SINGH AND OTHERS Vs. CHARAGO ALIAS CHAND KAUR AND ANOTHER
|
February 3, 2012 |
|
BALDEV SINGH AND OTHERS Vs. BACHAN SINGH AND ANOTHER
|
January 13, 2012 |
|
BALDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 3, 2012 |
|
BALDEV SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
BALDEV SINGH SAHAI OHRI AND ANOTHER Vs. LAND ACQUISITION COLLECTOR AND ANOTHER
|
January 25, 2012 |
|
BALESHWAR Vs. RAJINDER SINGH AND ANOTHER
|
May 18, 2012 |
|
BALI SINGH Vs. STATE OF PUNJAB & ANR
|
July 6, 2012 |
|
BALJEET Vs. STATE OF HARYANA
|
November 19, 2012 |
|
BALJEET @ BALLU Vs. STATE OF HARYANA
|
July 6, 2012 |
|
BALJEET KAUR Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
BALJEET RANI Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
BALJEET SINGH Vs. NARINDER PAL KAUR
|
May 4, 2012 |
|
BALJEET SINGH Vs. SUNIL DEVI
|
July 31, 2012 |
|
BALJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
BALJEET SINGH @ MANJEET Vs. STATE OF HARYANA
|
July 4, 2012 |
|
BALJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
BALJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 2012 |
|
BALJINDER KAUR Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
BALJINDER KAUR AND ANOTHER Vs. KEWAL SINGH AND OTHERS
|
May 15, 2012 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 2012 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
October 5, 2012 |
|
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2012 |
|
BALJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2012 |
|
BALJINDER SINGH SRA Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2012 |
|
BALJIT Vs. STATE OF HARYANA
|
November 9, 2012 |
|
BALJIT AND ANOTHER Vs. STATE OF HARYANA
|
July 5, 2012 |
|
BALJIT KAUR & KUMARI KIRAN @ GHOOLA Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
BALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2012 |
|
BALJIT KAUR AND OTHERS Vs. SURINDER SINGH
|
July 13, 2012 |
|
BALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 10, 2012 |
|
BALJIT KUMAR Vs. SHAM LAL RAVINDER KUMAR (HUF) & ANOTHER
|
May 7, 2012 |
|
BALJIT KUMAR SHARMA Vs. RAMESH KUMAR AGGARWAL
|
October 5, 2012 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
August 30, 2012 |
|
BALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 25, 2012 |
|
BALJIT SINGH Vs. STATE OF HARAYANA
|
January 27, 2012 |
|
BALJIT SINGH Vs. GULAB SINGH
|
January 12, 2012 |
|
BALJIT SINGH Vs. MANAGING DIRECTOR, PEPSU ROADWAY TRANSPORT CORPORATION, PATIALA (PUNJAB) AND ANOTHER
|
January 3, 2012 |
|
BALJIT SINGH Vs. AJMER SINGH AND OTHERS
|
January 17, 2012 |
|
BALJIT SINGH Vs. ANGURI AND OTHERS
|
October 11, 2012 |
|
BALJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2012 |
|
BALJIT SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
August 13, 2012 |
|
BALJIT SINGH @ BALI Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
BALJIT SINGH AND OTHERS Vs. BALWINDER SINGH
|
October 1, 2012 |
|
BALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 31, 2012 |
|
BALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
BALJIT SINGH AND OTHERS Vs. U T ADMINISTRATION, CHANDIGARH
|
January 5, 2012 |
|
BALKAR SINGH Vs. UNION OF INDIA
|
August 8, 2012 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
BALKAR SINGH Vs. DEEPAK KUMAR CHHABRA
|
October 18, 2012 |
|
BALKAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
November 15, 2012 |
|
BALKAR SINGH Vs. STATE OF HARYANA & ANR
|
September 3, 2012 |
|
BALKAR SINGH Vs. BARU RAM
|
December 10, 2012 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
February 3, 2012 |
|
BALKAR SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
January 13, 2012 |
|
BALKAR SINGH Vs. GURPREET SINGH
|
September 25, 2012 |
|
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 20, 2012 |
|
BALRAJ AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
|
January 19, 2012 |
|
BALRAJ MIGLANI Vs. STATE OF U T CHANDIGARH
|
July 18, 2012 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
BALRAJ SINGH @ RAJA Vs. STATE OF PUNJAB AND ANOTHER
|
March 15, 2012 |
|
BALRAJ SINGH ALIAS BALLU Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
BALRAJ SINGH MEIJI Vs. PIARA SINGH DHILLON
|
October 15, 2012 |
|
BALRAM KAUSHAL AND OTHERS Vs. REGISTRAR, COOP SOCIEITIES AND OTHERS
|
October 5, 2012 |
|
BALRAM KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2012 |
|
BALTEJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
BALVINDER SINGH Vs. STATE OF HARYANA
|
February 22, 2012 |
|
BALVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
BALVINDER SINGH SANDHAN AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 11, 2012 |
|
BALVIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2012 |
|
BALVIR KAUR ALIAS BALBIR KAUR Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
BALVIR SINGH Vs. STATE OF PUNJAB
|
November 6, 2012 |
|
BALVIR SINGH Vs. VIJAY KUMAR & OTHERS
|
January 12, 2012 |
|
BALVIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2012 |
|
BALVIR SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
|
August 14, 2012 |
|
BALWAN Vs. STATE OF HARYANA
|
January 13, 2012 |
|
BALWAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
July 20, 2012 |
|
BALWAN SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
February 21, 2012 |
|
BALWANT Vs. STATE OF HARYANA
|
November 9, 2012 |
|
BALWANT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
January 13, 2012 |
|
BALWANT RAI Vs. SANTOSH KUMARI
|
February 15, 2012 |
|
BALWANT RAM Vs. STATE OF PUNJAB THROUGH SECRETARY HOME, PUNJAB, CHNADIGARH
|
March 28, 2012 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 2012 |
|
BALWANT SINGH Vs. SHANKAR RICE MILLS
|
March 7, 2012 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS
|
February 6, 2012 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
August 6, 2012 |
|
BALWANT SINGH Vs. CHARAN SINGH AND OTHERS
|
July 23, 2012 |
|
BALWANT SINGH @ PAPPU Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
BALWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
BALWANT SINGH EX- SARPANCH Vs. NARINDER SINGH AND OTHERS
|
February 2, 2012 |
|
BALWINDER Vs. STATE OF HARYANA
|
April 27, 2012 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
August 9, 2012 |
|
BALWINDER KAUR Vs. BAJINDER SINGH ALIAS GOGI & OTHERS
|
October 31, 2012 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2012 |
|
BALWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 2012 |
|
BALWINDER KAUR AND OTHERS Vs. AVTAR SINGH AND OTHERS
|
October 8, 2012 |
|
BALWINDER PAL SINGH Vs. HARJINDER SINGH
|
December 21, 2012 |
|
BALWINDER SINGH Vs. CUSTOMS, EXCISE AND SERVICE TAX AND OTHERS
|
January 18, 2012 |
|
BALWINDER SINGH Vs. HARMANDEEP SINGH
|
May 15, 2012 |
|
BALWINDER SINGH Vs. NANAK SINGH
|
August 2, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
BALWINDER SINGH Vs. HARPREET KAUR
|
July 10, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2012 |
|
BALWINDER SINGH Vs. NACHHATAR SINGH
|
November 22, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 26, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
November 16, 2012 |
|
BALWINDER SINGH Vs. BAHADUR SINGH
|
August 29, 2012 |
|
BALWINDER SINGH Vs. JASWINDER SINGH AND OTHERS
|
August 8, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
BALWINDER SINGH Vs. U T CHANDIGARH AND ANOTHER
|
September 21, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
BALWINDER SINGH Vs. NASIB KAUR
|
May 17, 2012 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 19, 2012 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
October 12, 2012 |
|
BALWINDER SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
March 5, 2012 |
|
BALWINDER SINGH & OTHERS Vs. NARANJAN SINGH & OTHERS
|
November 1, 2012 |
|
BALWINDER SINGH @ DATTA Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
|
BALWINDER SINGH @ GAVIYA & ANR Vs. STATE OF PUNJAB & ORS
|
August 2, 2012 |
|
BALWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
August 24, 2012 |
|
BALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 9, 2012 |
|
BALWINDER SINGH SODHI Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
BANITA TANDON Vs. STATE OF PUNJAB
|
April 20, 2012 |
|
BANK OF BARODA Vs. SURESH SINGH DANGI
|
February 3, 2012 |
|
BANKA @ MUKESH Vs. STATE OF PUNJAB AND ANR
|
August 29, 2012 |
|
BANKA SINGH Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
BANT KAUR Vs. DIRECTOR DEPARTMENT OF RURAL
|
April 24, 2012 |
|
BANT SINGH Vs. LABH SINGH
|
November 9, 2012 |
|
BANTA RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2012 |
|
BANTA SINGH Vs. GIRDHARI LAL
|
January 9, 2012 |
|
BANU RAM Vs. RAKESH KUMAR
|
August 6, 2012 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
November 5, 2012 |
|
BANWARI LAL Vs. STATE OF HARYANA AND ANOTHER
|
December 4, 2012 |
|
BANWARI LAL AND OTHERS Vs. COMMISSIONER, HISAR DIVISION, HISAR
AND OTHERS
|
November 1, 2012 |
|
BARA SINGH Vs. STATE OF PUNJAB
|
March 7, 2012 |
|
BARAHAM PARKASH Vs. VISHAL MITTAL & OTHERS
|
February 2, 2012 |
|
BARCLEYS INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
July 26, 2012 |
|
BAREJA AUTOMOBILES PVT LTD Vs. STATE OF HARYANA
|
August 17, 2012 |
|
BAREJA AUTOMOBILES PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2012 |
|
BARINDER MOHAN SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
|
March 26, 2012 |
|
BARJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
BARJINDER SINGH HAMDARD Vs. BHUPINDER KAUR
|
October 11, 2012 |
|
BARJINDER SINGH SOHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2012 |
|
BARU Vs. GRAM PANCHAYAT, PADHANA
|
December 20, 2012 |
|
BARU RAM Vs. STATE OF HARYANA AND ANR
|
September 25, 2012 |
|
BARU RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2012 |
|
BASANT AND ORS Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2012 |
|
BASHIR AHAMED Vs. FARZANA AND OTHERS
|
November 16, 2012 |
|
BATHINDA DISTRICT COOPERATION MILK PRODUCERS UNION Vs. PRESIDING OFFICER
|
August 1, 2012 |
|
BEANT KAUR Vs. NASIB KAUR & OTHERS
|
March 29, 2012 |
|
BEANT SINGH Vs. PISHORA SINGH AND ORS
|
February 24, 2012 |
|
BEANT SINGH Vs. STATE OF PUNJAB
|
January 11, 2012 |
|
BEANT SINGH Vs. BALJINDER KAUR
|
July 2, 2012 |
|
BEANT SINGH ALIAS DARA SINGH Vs. STATE OF PUNJAB
|
September 5, 2012 |
|
BEDI GAS AGENCY Vs. MANJEET SINGH
|
December 21, 2012 |
|
BEENA Vs. STATE OF PUNJAB
|
September 12, 2012 |
|
BEENA RANI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
BEER SINGH Vs. STATE OF HARYANA
|
May 16, 2012 |
|
BEER SINGH, EX-CONSTABLE Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
BEERU Vs. GRAM PANCHAYAT PAWTA
|
May 11, 2012 |
|
BEERWATI Vs. STATE OF HARYANA AND ANOTHER
|
November 1, 2012 |
|
BELA BANSAL Vs. STATE OF HARYANA AND ANOTHER
|
January 28, 2012 |
|
BELA SINGH Vs. RAGHBIR SINGH AND OTHERS
|
November 21, 2012 |
|
BELI SINGH SON OF KISHAN SINGH SON OF DEVA SINGH Vs. FINANCIAL COMMISSIONER HARYANA AT CHANDIGARH AND OTHERS
|
January 13, 2012 |
|
BEST MEGA INTERNATIONAL Vs. UNION OF INDIA & OTHERS
|
November 8, 2012 |
|
BESTWAYS TRANSPORT (INDIA) PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
March 5, 2012 |
|
BHAG MAAL SAT PAL Vs. TEHAL SINGH
|
January 25, 2012 |
|
BHAG SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
July 6, 2012 |
|
BHAG SINGH AND ANOTHER Vs. COMMISSIONER, JALANDHAR, DIVISION AND ORS
|
September 27, 2012 |
|
BHAGIRATH Vs. MANMOHAN AND OTHERS
|
January 23, 2012 |
|
BHAGMAL Vs. STATE OF HARYANA
|
October 9, 2012 |
|
BHAGWAN @ NEETA Vs. STATE OF HARYANA
|
August 9, 2012 |
|
BHAGWAN @ SHUSHU Vs. STATE OF HARYANA
|
March 19, 2012 |
|
BHAGWAN AND OTHERS Vs. STATE OF HARYANA
|
January 25, 2012 |
|
BHAGWAN DASS Vs. TULA RAM
|
January 17, 2012 |
|
BHAGWAN KAUR Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
BHAGWAN KAUR AND OTHERS Vs. LAND ACQUISITION COLLECTOR, LUDHIANA, AND OTHERS
|
July 18, 2012 |
|
BHAGWAN MAHAVIR INSTITUTE OF ENGINEERING
AND TECHNOLOGY SONEPAT Vs. HARYANA STATE COUNSELLING SOCIETY & ORS
|
January 6, 2012 |
|
BHAGWAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2012 |
|
BHAGWAN SINGH SANDHU Vs. LAL SINGH AND OTHERS
|
March 2, 2012 |
|
BHAGWANA @ BHAGWAN DASS Vs. BALRAM AND OTHERS
|
April 17, 2012 |
|
BHAGWANI AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, DEPARTMENT, HARYANA, CHANDIGARH AND OTHERS
|
November 19, 2012 |
|
BHAJAN KAUR Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
BHAJAN KAUR Vs. DILBAGH SINGH
|
November 20, 2012 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
BHAJAN SINGH Vs. DHARAM PAL GUPTA AND ANR
|
August 31, 2012 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. CENTRAL INFORMATION COMMISSION AND OTHERS
|
December 21, 2012 |
|
BHAL SINGH Vs. STATE OF HARYANA
|
September 13, 2012 |
|
BHALLE RAM & ANOTHER Vs. SIYA RAM & OTHERS
|
August 7, 2012 |
|
BHAN SINGH Vs. STATE OF PUNJAB
|
September 25, 2012 |
|
BHANA Vs. KRISHAN KUMAR
|
May 4, 2012 |
|
BHANE RAM Vs. STATE OF HARYANA
|
August 7, 2012 |
|
BHARAM PARKASH AND OTHERS Vs. PARKWOOD INFRASTRUCTURE PVT LTD AND OTHERS
|
February 1, 2012 |
|
BHARAT BHUSHAN AHUJA Vs. SATISH JINDAL AND OTHERS
|
November 17, 2012 |
|
BHARAT BHUSHAN AHUJA Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
BHARAT BHUSHAN PURI Vs. STATE OF HARYANA AND OTHERS
|
September 13, 2012 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. COLLECTOR, CENTRAL EXCISE COLLECTORATE, CHANDIGARH
|
January 9, 2012 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. EMPLOYEES PROVIDENT FUND
|
September 3, 2012 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. BHARAT ENGINEERS & FABRICATORS AND ORS
|
August 7, 2012 |
|
BHATERI AND OTHERS Vs. INDER SINGH AND OTHERS
|
February 1, 2012 |
|
BHATERI DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2012 |
|
BHAVJIT SINGH Vs. STATE OF UT CHANDIGARH AND OTHERS
|
October 10, 2012 |
|
BHAWANI TRAVELS Vs. SARABJIT KAUR
|
March 5, 2012 |
|
BHAWNA GARG Vs. SANDEEP GARG
|
January 6, 2012 |
|
BHIM RAJ Vs. STATE OF HARYANA
|
September 19, 2012 |
|
BHIM SAIN Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 2012 |
|
BHIM SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 12, 2012 |
|
BHIM SINGH BHOM SINGH Vs. SANTOSH DEVI SHISH RAM
|
July 18, 2012 |
|
BHOLA RAM Vs. STATE OF HARYANA
|
December 21, 2012 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
BHOLA SINGH Vs. KULWANT SINGH
|
February 21, 2012 |
|
BHOOP SINGH Vs. LEELA DHAR AND OTHERS
|
August 6, 2012 |
|
BHOTI DEVI Vs. BIR SINGH
|
January 3, 2012 |
|
BHRIGU TRADING COMPANY Vs. STATE OF HARYANA AND OTHERS
|
March 5, 2012 |
|
BHULLAN Vs. PREM & OTHERS
|
January 16, 2012 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
September 27, 2012 |
|
BHUPINDER KUMAR Vs. STATE OF PUNJAB
|
July 30, 2012 |
|
BHUPINDER PAL SINGH Vs. SUKHWINDER KAUR
|
November 2, 2012 |
|
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
BHUPINDER R BEHL AND ANOTHER Vs. STATE OF HARYANA
|
September 11, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
BHUPINDER SINGH Vs. KAMAL JASWAL AND OTHERS
|
January 31, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
April 3, 2012 |
|
BHUPINDER SINGH Vs. KASHMIR SINGH
|
October 12, 2012 |
|
BHUPINDER SINGH Vs. MANJIT SINGH
|
October 16, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
July 12, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
November 21, 2012 |
|
BHUPINDER SINGH Vs. CHARAN SINGH & OTHERS
|
January 25, 2012 |
|
BHUPINDER SINGH Vs. JASWANT SINGH
|
July 10, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 2012 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
BHUPINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 4, 2012 |
|
BHUPINDER SINGH ALIAS BHINDA Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
BHUPINDER SINGH AND ANOTHER Vs. PREM KUMAR DHAWAN AND ANOTHER
|
October 15, 2012 |
|
BHUPINDER SINGH AND OTHERS Vs. MANINDER KAUR.
|
July 27, 2012 |
|
BHUPINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
BHUPINDER SINGH AND OTHERS Vs. WARYAM CHAND AND OTHERS
|
October 15, 2012 |
|
BHURA Vs. MAHA DEVI @ BACHNI
|
September 25, 2012 |
|
BHURA SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 24, 2012 |
|
BHUSHANTHAPAR Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
BIJENDER @ VIJENDER Vs. STATE OF HARYANA
|
October 3, 2012 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
March 13, 2012 |
|
BIJENDER SINGH Vs. STATE OF HARYANA & ORS
|
March 19, 2012 |
|
BIJENDER SINGH & ORS Vs. STATE OF HARYANA & ORS
|
August 8, 2012 |
|
BIJILESH DEVI Vs. ANAND PRAKASH
|
February 3, 2012 |
|
BIKAR SINGH Vs. STATE OF HARYANA
|
April 3, 2012 |
|
BIKAR SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) AND OTHERS
|
March 13, 2012 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
BIKKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
BIKRAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
BIKRAM SINGH S/O SH. SUKH LAL Vs. BHUPINDER SINGH S/O SH. BANT SINGH
|
September 3, 2012 |
|
BIKRAMJIT SHARMA @ BILLA Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
BIKRAMJIT SINGH Vs. HARPAL SINGH
|
September 14, 2012 |
|
BILLA Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
BIMAL SHARMA Vs. U T CHANDIGARH AND ORS
|
September 3, 2012 |
|
BIMALJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
August 24, 2012 |
|
BIMLA Vs. KULDEEP SINGH
|
April 17, 2012 |
|
BIMLA AND ORS Vs. STATE OF HARYANA AND ORS
|
January 27, 2012 |
|
BIMLA DEVI Vs. RAMBIR AND OTHERS
|
January 12, 2012 |
|
BIMLA DEVI Vs. STATE OF HARYANA
|
January 23, 2012 |
|
BIMLA DEVI AND OTHERS Vs. GURJEET SINGH AND OTHERS
|
May 22, 2012 |
|
BIMLA WATI Vs. STATE OF PUNJAB
|
December 17, 2012 |
|
BINDER PAL Vs. STATE OF HARYANA
|
May 22, 2012 |
|
BINDER SINGH Vs. STATE OF HARYANA
|
March 21, 2012 |
|
BINDER SINGH SON OF JALOUR SINGH, RESIDENT OF MOHALLA MEHNA, DISTRICT BATHINDA AND OTHERS Vs. STATE OF PUNJAB THROUGH ITS CHIEF SECRETARY TO GOVERNMENT OF PUNJAB, CHANDIGARH AND ANOTHER
|
September 17, 2012 |
|
BIPAN SHARMA Vs. STATE OF PUNJAB
|
November 9, 2012 |
|
BIPASHA AVIATIONS SERVICES PVT LIMITED Vs. UNION OF INDIA AND ANOTHER
|
February 1, 2012 |
|
BIR PARKASH MALHOTRA Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
BIR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 4, 2012 |
|
BIR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 21, 2012 |
|
BIR SINGH S/O NANGA Vs. BIR SINGH S/O BHULE
|
February 2, 2012 |
|
BIRBAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, HISAR AND OTHERS
|
July 19, 2012 |
|
BIRBAL Vs. STATE OF HARYANA
|
September 18, 2012 |
|
BIRLA TYRES Vs. STATE OF PUNJAB
|
January 10, 2012 |
|
BIRMATI Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2012 |
|
BIRMATI Vs. STATE OF HARYANA
|
August 6, 2012 |
|
BIRO DEVI AND OTHERS Vs. MAAN SINGH AND OTHERS
|
September 11, 2012 |
|
BISHAMBER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
BISHAMBER LAL Vs. SHANTI PERSHAD JAISWAL
|
July 9, 2012 |
|
BISHAMBER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
BISHAN SINGH Vs. DARSHAN LAL GHAI AND OTHERS
|
January 11, 2012 |
|
BITTA SHEIKH Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
BITTU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
BLOOD DONORS CO-OP H/B SOCIETY LTD Vs. CHANDIGARH HOUSING BOARD AND ORS
|
January 12, 2012 |
|
BOGA SINGH @ DARSHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2012 |
|
BOGA SINGH @ DARSHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2012 |
|
BOGHA SINGH @ NAHAR SINGH Vs. AMANDEEP SINGH
|
December 21, 2012 |
|
BOOTA SINGH Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
BPL ENGINEERING LTD AND OTHERS Vs. WHIRLPOOL OF INDIA LTD
|
September 4, 2012 |
|
BRAHM PARKASH GOYAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 24, 2012 |
|
BRAHMJIT SINGH RANGI Vs. STATE OF HARYANA AND OTHERS
|
July 10, 2012 |
|
BRAMIAL DASS & ANR Vs. STATE OF PUNJAB & ANR
|
October 3, 2012 |
|
BRIG MANMOHAN SINGH Vs. GMADA AND OTHERS
|
October 19, 2012 |
|
BRIJ BEHARI LAL NIRWANI; HARYANA STATE AGRICULTURE MARKETING BOARD Vs. STATE OF HARYANA AND ANOTHER; BRIJ BEHARI LAL NIRUANI AND ANOTHER
|
September 24, 2012 |
|
BRIJ BHUSHAN BANSAL AND ORS Vs. ANIRUDH KUMAR AND ORS
|
March 28, 2012 |
|
BRIJ BHUSHAN SHARMA AND ANOTHER Vs. YOGESH CHANDRA SHARMA
|
April 4, 2012 |
|
BRIJ LAL AND OTHERS Vs. COMMISSIONER-CUM-DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT,
PUNJAB AND OTHERS
|
October 4, 2012 |
|
BRIJ LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 30, 2012 |
|
BRIJESHWAR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 5, 2012 |
|
BRITANNIA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 14, 2012 |
|
BUA SINGH Vs. STATE OF PUNJAB
|
February 15, 2012 |
|
BUA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2012 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
October 16, 2012 |
|
BUDH RAM Vs. STATE OF HARYANA
|
August 28, 2012 |
|
BUDH RAM ALIAS SUNDER Vs. STATE OF HARYANA
|
November 5, 2012 |
|
BUDH SINGH Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
BUDH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2012 |
|
BUDHA AND OTHERS Vs. KALU AND OTHERS
|
January 25, 2012 |
|
BUDHEWAL COOPERATIVE SUGAR MILLS LIMITED Vs. STATE OF PUNJAB
|
May 9, 2012 |
|
BUDHI Vs. COMMISSION (APPEALS) AMBALA DIVISION AND HISSAR DIVISION, HISSAR AND OTHERS
|
January 18, 2012 |
|
BUDHU MASIH Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
BUNDI RAM (DECEASED) THROUGH HIS LRS Vs. COMMISSIONER, AMBALA DIVISION AMBALA AND OTHERS
|
March 13, 2012 |
|
BUNTY MAHINDRU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 2, 2012 |
|
BURNING BRAIN SOCIETY Vs. UNION OF INDIA
|
November 5, 2012 |
|
BUTA SINGH Vs. MOHINDER SINGH AND OTHERS
|
February 3, 2012 |
|
BUTA SINGH Vs. JOGA SINGH
|
December 19, 2012 |
|
BUTA SINGH & OTHERS Vs. STATE OF PUNJAB
|
May 7, 2012 |
|
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
C B SHARMA Vs. EMPLOYEES PROVIDENT FUND
|
July 26, 2012 |
|
C I S EXPORTS PVT LTD Vs. UNION OF INDIA AND OTHERS
|
November 6, 2012 |
|
CANTONMENT BOARD, JALANDHAR CANTT Vs. STATE OF PUNJAB & OTHERS
|
March 29, 2012 |
|
CAPITAL BUILDERS Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
CAPT C S SIDHU (RETD ) Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2012 |
|
CAPT INDU BOKEN Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2012 |
|
CAPT O P MALHOTRA AND ANOTHER Vs. STATE OF HARYANA
|
November 5, 2012 |
|
CAPT S K SEHGAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
|
CAPTAIN PREET DEV SINGH SHERGILL Vs. INDEERDEEP SINGH
|
March 22, 2012 |
|
CAROL INFO SERVICES LTD Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 2012 |
|
CEMENT CORPORATION OF INDIA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, CHANDIGARH AND OTHERS
|
December 17, 2012 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. DARSHAN PAL SINGH
|
October 10, 2012 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. CENTRAL INFORMATION COMMISSION AND ANOTHER
|
September 18, 2012 |
|
CERITA FOUNDATION TRUST (REGD ) Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2012 |
|
CHACHA ALIAS MAKHAN SINGH Vs. STATE OF PUNJAB
|
March 30, 2012 |
|
CHAIN PAL Vs. H S MALIK
|
September 24, 2012 |
|
CHAITANYA KOCHAR Vs. BALBIR SINGH AND ANOTHER
|
October 6, 2012 |
|
CHAJJA SINGH Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
CHAKRAWARTY DADA Vs. STATE OF PUNJAB
|
May 28, 2012 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
CHAMELI DEVI AND OTHERS Vs. HARYANA STATE AND ANOTHER
|
January 16, 2012 |
|
CHANAN SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, PUNJAB
AND OTHERS
|
July 5, 2012 |
|
CHANAN SINGH AND ANOTHER Vs. MANOJ KUMAR AND OTHERS
|
January 25, 2012 |
|
CHANCHAL NARANG Vs. U T CHANDIGARH AND OTHERS
|
September 17, 2012 |
|
CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
CHAND KISHORE AND OTHERS Vs. PIARA SINGH AND OTHERS
|
September 7, 2012 |
|
CHAND KUMAR AHUJA Vs. GURDARSHAN SINGH GILL
|
January 24, 2012 |
|
CHAND RANI SETH Vs. CHIEF ADMINISTRATOR, GMADA
|
November 20, 2012 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
March 5, 2012 |
|
CHAND SINGH (DECEASED) THROUGH HIS LRS, AND OTHERS Vs. THE STATE OF PUNJAB, THROUGH THE SECRETARY, REVENUE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
|
February 1, 2012 |
|
CHANDAN AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 28, 2012 |
|
CHANDAN RAM Vs. KARAMJIT SINGH AND OTHERS
|
August 14, 2012 |
|
CHANDAN SINGH AND OTHERS Vs. AJAY KUMAR
|
January 17, 2012 |
|
CHANDE Vs. MAHABIR & OTHERS
|
January 31, 2012 |
|
CHANDER Vs. SUNEHRI AND OTHERS
|
September 4, 2012 |
|
CHANDER Vs. MOHINDER
|
October 19, 2012 |
|
CHANDER BHAN JINDAL Vs. KRISHNA DEVI
|
July 10, 2012 |
|
CHANDER PATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2012 |
|
CHANDER PRABHA Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
CHANDER PRABHA Vs. MADAN MOHAN
|
August 22, 2012 |
|
CHANDER PRAKASH Vs. GOVERNMENT OF HARYANA THROUGH COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA, INDUSTRIES DEPARTMENT, HARYANA, CHANDIGARH AND OTHERS
|
March 20, 2012 |
|
CHANDERDEEP Vs. GAGANDEEP SINGH
|
August 21, 2012 |
|
CHANDERPATI Vs. KAMLESH
|
April 27, 2012 |
|
CHANDI GASCHEM (P) LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2012 |
|
CHANDIGARH ADMINISTRATION Vs. ANURAG SANKHIAN AND OTHERS
|
October 1, 2012 |
|
CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS Vs. SAURABH SOOD AND OTHERS
|
February 1, 2012 |
|
CHANDIGARH LIC EMPLOYEES CO-OPERATIVE Vs. SECRETARY, COOPERATION, UNION TERRITORY,
CHANDIGARH AND OTHERS
|
January 31, 2012 |
|
CHANDIGARH MEDICAL & RESEARCH CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
November 19, 2012 |
|
CHANDIGARH TRANSPORT UNDERTAKING AND ORS Vs. GURDIAL SINGH AND OTHERS
|
May 15, 2012 |
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CHANNI Vs. STATE OF HARYANA
|
July 9, 2012 |
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CHANNO DEVI @ CHARNO Vs. STATE OF HARYANA AND ANOTHER
|
July 5, 2012 |
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CHARAN KAUR Vs. PUNJAB KASHMIR FINANCE PRIVATE LIMITED AND OTHERS
|
August 27, 2012 |
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CHARAN SINGH Vs. COMMISSIONER
|
December 7, 2012 |
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CHARAN SINGH Vs. HARI KISHAN HAR KISHAN
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May 3, 2012 |
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CHARAN SINGH AND ANOTHER Vs. THE COMMISSIONER, PATIALA AND OTHERS
|
November 21, 2012 |
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CHARAN SINGH AND ORS Vs. BHAKRA BEAS MANAGEMENT BOARD
|
August 8, 2012 |
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CHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2012 |
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CHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
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CHARANJEET SINGH SARPANCH Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2012 |
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CHARANJIT GARG Vs. STATE OF PUNJAB AND OTHERS
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March 23, 2012 |
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CHARANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
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August 30, 2012 |
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CHARANJIT SINGH Vs. NATIONAL FERTILIZERS & ANOTHER
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February 3, 2012 |
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CHARANJIT SINGH Vs. HARBAX SINGH KALSI
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June 7, 2012 |
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CHARANJIT SINGH Vs. JAGJIT SINGH
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December 11, 2012 |
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CHARANJIT SINGH Vs. STATE OF PUNJAB & OTHERS
|
September 11, 2012 |
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CHARANJIT SINGH & OTHERS Vs. INDERJIT SINGH
|
January 25, 2012 |
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CHARANJIT SINGH ALIAS KAKA Vs. STATE OF PUNJAB
|
November 7, 2012 |
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CHARANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
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CHARANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 26, 2012 |
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CHARANJIT SINGH AND ORS Vs. STATE OF PUNJAB
|
January 18, 2012 |
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CHARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 17, 2012 |
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CHARANJIV AND ANOTHER Vs. REET CHAHAHL AND OTHERS
|
October 31, 2012 |
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CHARAT SINGH Vs. BALBIR SINGH AND OTHERS
|
March 12, 2012 |
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CHATAR PAL Vs. STATE OF HARYANA
|
February 23, 2012 |
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CHATTER SINGH @ NANHA Vs. STATE OF HARYANA
|
December 4, 2012 |
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CHATTERBHUJ LILAWATI TRUST, PANIPAT THROUGH SH. PAWAN KUMAR Vs. SMT. RAJ RANI
|
September 4, 2012 |
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CHET RAM Vs. POHU AND ANOTHER
|
February 8, 2012 |
|
CHETAN MUNJAL Vs. STATE OF UT CHANDIGARH & ORS
|
July 3, 2012 |
|
CHETAN OBEROI Vs. STATE OF HARYANA
|
January 31, 2012 |
|
CHETAN PURI Vs. STATE OF PUNJAB
|
September 3, 2012 |
|
CHHATAR PAL SINGH Vs. DEEPAK AGGARWAL AND OTHERS
|
August 28, 2012 |
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CHHATAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2012 |
|
CHHATTAR AND OTHERS Vs. SAVITRI
|
September 4, 2012 |
|
CHHINDER PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 16, 2012 |
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CHHINDER PAUL KAUR Vs. SHIV KUMAR
|
January 17, 2012 |
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CHHINDERPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
CHHINDO Vs. MANJIT KAUR
|
March 5, 2012 |
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CHHOTA SINGH Vs. JAGRAJ SINGH
|
May 16, 2012 |
|
CHHOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
CHHOTU Vs. RAM KUMAR
|
January 9, 2012 |
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CHHOTU KUMAR SON OF KISHAN LAL Vs. STATE OF HARYANA
|
August 17, 2012 |
|
CHIEF ADMINISTRATOR Vs. MAA SHAKTI CO OPP L C SOCIETY LTD
|
December 6, 2012 |
|
CHIEF ENGINEER, RANJIT SAGAR DAM
AND ANOTHER Vs. RAJINDER KUMAR AND ANOTHER
|
November 19, 2012 |
|
CHIEF ENGINEER, UNION TERRITORY, CHANDIGARH Vs. RAM SARUP WALIA AND OTHERS
|
January 6, 2012 |
|
CHIMAN LAL Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
CHIMAN LAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
CHOPRA ENGINEERS PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
November 19, 2012 |
|
CHUNNI LAL Vs. SUDESH RANI AND ANOTHER
|
January 6, 2012 |
|
CHUNNI LAL BANGA Vs. STATE OF HARYANA
|
September 10, 2012 |
|
CINEMAX INDIA LTD Vs. COLLAGE ESTATES PVT LTD
|
October 12, 2012 |
|
CIT Vs. BINDAL STEELS
|
May 18, 2012 |
|
CIT Vs. UPKAR INTERNATIONAL, PHAGWARA
|
April 4, 2012 |
|
CIT Vs. SHEENA EXPORTS
|
March 13, 2012 |
|
CIT Vs. SUNIL KUMAR CHHABRA
|
February 1, 2012 |
|
CIT Vs. IMPERIAL AUTO INDUSTRIES
|
March 29, 2012 |
|
CIT(CENTRAL) LUDHIANA Vs. PUNJAB BREWERIES LTD. LUDHIANA
|
April 17, 2012 |
|
CITI CORP FINANCE INDIA LTD Vs. MUKESH KUMAR & ORS
|
February 16, 2012 |
|
CITY COLLEGE OF EDUCATION, HISAR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHER
|
March 15, 2012 |
|
CIVIL SURGEON, FARIDKOT AND OTHERS Vs. JAGROOP SINGH AND ANOTHER
|
October 4, 2012 |
|
COL S K RANDEV Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2012 |
|
COMMANDANT AND ANOTHER Vs. SAROJ RANI AND ORS.
|
December 18, 2012 |
|
COMMANDER POULTRIES AND OTHERS Vs. SINGLA TRADING COMPANY
|
July 10, 2012 |
|
COMMISSIONER OF C. EX. Vs. BALLARPUR INDUSTRIES LTD.
|
February 13, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BEAS SCIENTIFIC DYERS
|
January 9, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KANSAL HOSIERY EXPORTS
|
January 2, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LUDHIANA BEVERAGES (P) LTD
|
January 12, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VAE VKN INDUSTRIES P. LTD
|
April 17, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RENNY STEEL CASTINGS (P) LIMITED
|
July 16, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. M/S S.K. SACKS (P) LTD.
|
January 3, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE, LUDHIANA Vs. RAM KNITTERS, LUDHIANA
|
January 4, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. ROYAL INDUSTRIES LTD
|
July 23, 2012 |
|
COMMISSIONER OF CUSTOMS Vs. KALSI MACHINERY CO. (P) LTD.
|
February 13, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. V.P. SINGH
|
April 16, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. MARK AUTO INDUSTRIES LTD
|
October 8, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. HANS STEEL ROLLING MILLS
|
January 6, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. HEMLA EMBROIDERY MILLS (P) LTD
|
September 27, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDENT OF POLICE
|
August 7, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. SADHU SINGH HAMDARD TRUST
|
July 26, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE
|
July 17, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. SHELLY PASSI
|
October 6, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. B.K.K. MEMORIAL TRUST
|
October 16, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. COMPETENT CONSTRUCTIONS COMPANY
|
November 1, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING & WEAVING MILLS LTD
|
May 8, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD
|
April 2, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. G.E. MOTORS INDIA LTD
|
April 2, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. CHOHAN RESORTS
|
July 10, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH STRUCTURAL & ALLOYS LTD
|
March 26, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH JAIN
|
February 21, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL KNIT INDIA LTD
|
February 22, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. TILAK RAJ KALRA
|
February 25, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDRA CONSTRUCTION COMPANY
|
January 24, 2012 |
|
COMMISSIONER OF INCOME TAX Vs. ABHISHEK INDUSTRIES LIMITED
|
December 20, 2012 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. JAGPREET SINGH
|
November 7, 2012 |
|
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. BHANU IRON AND STEEL CO LIMITED DELHI ROAD, HISAR
|
July 23, 2012 |
|
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. BINDAL STEELS
|
May 18, 2012 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. PREM CHAND
|
July 20, 2012 |
|
COMMISSIONER OF INCOME TAX-III, LUDHIANA Vs. MONICA THAPAR
|
May 18, 2012 |
|
COMMISSIONER OF INCOME-TAX (CENTRAL), LUDHIANA Vs. PRESSTIME INFORMATION SERVICES PVT LTD
|
February 2, 2012 |
|
CONST. BABLU GORAI Vs. THE CENTRAL GOVT. THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND ANOTHER
|
September 6, 2012 |
|
CONSTABLE BHUP SINGH Vs. STATE OF HARYANA & OTHERS
|
September 18, 2012 |
|
CONSUMERS PROTECTION Vs. UNION TERRITORY OF CHANDIGARH
|
August 30, 2012 |
|
CONTINENTAL CONSTRUCTION (P) LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
May 10, 2012 |
|
CONTINENTAL INSULATION PVT LTD Vs. MUNICIPAL CORPORATION, JALANDHAR
|
August 17, 2012 |
|
CORAMANDEL INFRASTRUCTURES (P) LTD Vs. PUNJAB WATER SUPPLY & SEWAGE BOARD AND OTHERS
|
May 29, 2012 |
|
COUNTRY BUILDER PVT. LTD Vs. STATE OF HARYANA
|
November 20, 2012 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS
|
November 22, 2012 |
|
COURT ON ITS OWN MOTION Vs. N K SINGHAL
|
February 21, 2012 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2012 |
|
COURT ON ITS OWN MOTION Vs. U T , CHANDIGARH AND OTHERS
|
March 29, 2012 |
|
COURT ON ITS OWN MOTION Vs. PS RAO, ADVOCATE & ORS
|
October 3, 2012 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
April 16, 2012 |
|
CROMPTON GREAVES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
August 29, 2012 |
|
CROWN INTERNATIONAL Vs. STATE OF HARAYANA
|
August 14, 2012 |
|
CT PRABHJOT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2012 |
|
CTC PLAZA INTERNATIONAL AND OTHERS Vs. TRENDZ
|
April 27, 2012 |
|
D K MONGA; HARMINDER SINGH MADAN Vs. STATE OF PUNJAB & ANOTHER
|
November 8, 2012 |
|
D S KUNDU Vs. AIR COMMDR IQBAL SINGH BINDRA AND ANOTHER
|
January 10, 2012 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. KRISHAN KUMAR
|
July 19, 2012 |
|
DAKSHIN HARYANA BIJLI VITYRAN NIGAM LTD AND OTHERS Vs. TEJA SINGH
|
February 8, 2012 |
|
DALBIR Vs. PALA
|
May 18, 2012 |
|
DALBIR Vs. STATE OF HARYANA
|
March 14, 2012 |
|
DALBIR @ PAPPU @ DARA Vs. STATE OF HARYANA
|
February 28, 2012 |
|
DALBIR AND OTHERS Vs. STATE OF HARYANA
|
July 2, 2012 |
|
DALBIR SINGH Vs. JAGDIP SINGH AND ANOTHER
|
August 13, 2012 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
DALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
DALEEP SINGH Vs. STATE OF HARYANA
|
February 21, 2012 |
|
DALEEP SINGH Vs. STATE OF HARYANA
|
January 11, 2012 |
|
DALEEP SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 11, 2012 |
|
DALER SINGH Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
DALER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 29, 2012 |
|
DALER SINGH CHATHA AND ANR Vs. STATE OF PUNJAB AND ANR
|
September 12, 2012 |
|
DALIP KAUR WD/O SWARAN SINGH RESIDENT OF VILLAGE BHOLTH TEHSIL AND DISTRICT KAPURTHALA Vs. STATE OF PUNJAB THROUGH FINANCIAL COMMISSIONER (REGENUE) & SECRETARY TO GOVERNMENT PUNJAB, REHABILITATION DEPARTMENT, CHANDIGARH AND ANOTHER
|
January 10, 2012 |
|
DALIP KUMAR Vs. STATE OF PUNJAB
|
March 14, 2012 |
|
DALIP KUMAR Vs. MOHINDER KUMAR & OTHERS
|
October 19, 2012 |
|
DALIP KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
April 25, 2012 |
|
DALIP KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
February 27, 2012 |
|
DALIP KUMAR SAREEN AND ORS Vs. STATE OF PUNJAB AND ANR
|
September 19, 2012 |
|
DALIP RAI NAYYAR Vs. CHIEF SECRETARY
|
March 22, 2012 |
|
DALIP SINGH Vs. DHARAMBIR AND ANOTHER
|
October 4, 2012 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
July 9, 2012 |
|
DALIP SINGH Vs. SURAT SINGH & ORS
|
July 10, 2012 |
|
DALIP SINGH & OTHERS Vs. HANS RAJ & ANOTHER
|
February 1, 2012 |
|
DALIP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2012 |
|
DALJIT SINGH Vs. PUNJAB STATE
|
November 1, 2012 |
|
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD & OTHERS
|
February 3, 2012 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
February 2, 2012 |
|
DALJIT SINGH Vs. SHASHI KUMAR AND OTHERS
|
January 23, 2012 |
|
DALJIT SINGH & ANOTHER Vs. AJIT SINGH & ANOTHER
|
September 5, 2012 |
|
DALJIT SINGH @ SONU Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
DALJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
DALPREET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
February 3, 2012 |
|
DALVINDER SINGH ALIAS FAUJI ALIAS GUDDU Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2012 |
|
DALWARA SINGH Vs. UNION OF INDIA AND OTHERS
|
June 1, 2012 |
|
DALWINDER SINGH @ VICKY Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
DAMAN KUMAR Vs. PUNJAB UNIVERSITY
|
August 17, 2012 |
|
DAMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
DAMYANTI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 28, 2012 |
|
DANIAL B DASS AND OTHERS Vs. S M KARANJIA
|
January 16, 2012 |
|
DARA SINGH & ANOTHER Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
DARBARA SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
|
December 20, 2012 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
DARSHAN DALIP SINGH AND ANOTHER Vs. PREET INDER SINGH AND OTHERS
|
January 19, 2012 |
|
DARSHAN KAUR Vs. PARDEEP KUMAR
|
September 13, 2012 |
|
DARSHAN KAUR AND OTHERS Vs. FINANCIAL COMMISSIONER COOPERATION, PUNJAB , CHANDIGARH AND OTHERS
|
August 6, 2012 |
|
DARSHAN KOCHHAR AND OTHERS Vs. HARI KRISHAN KOCHHAR AND ANOTHER
|
November 2, 2012 |
|
DARSHAN LAL Vs. STATE OF PUNJAB & ANR
|
July 17, 2012 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
DARSHAN LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 18, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
November 1, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
November 16, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
DARSHAN SINGH Vs. KULWANT KAUR & OTHERS
|
January 19, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 22, 2012 |
|
DARSHAN SINGH Vs. RAM KISHAN
|
May 1, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2012 |
|
DARSHAN SINGH Vs. AJAIB SINGH
|
September 13, 2012 |
|
DARSHAN SINGH Vs. NITI SAIN BHATIA AND OTHERS
|
October 8, 2012 |
|
DARSHAN SINGH Vs. SUKHVINDER SINGH AND OTHERS
|
October 17, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND ANR.
|
February 3, 2012 |
|
DARSHAN SINGH Vs. KARAMJIT SINGH AND OTHERS
|
March 29, 2012 |
|
DARSHAN SINGH Vs. JOGINDER SINGH
|
February 9, 2012 |
|
DARSHAN SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
DARSHAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2012 |
|
DARSHAN SINGH AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
January 5, 2012 |
|
DARSHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2012 |
|
DARSHAN SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
October 5, 2012 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 3, 2012 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
DARSHAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
April 25, 2012 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2012 |
|
DARSHANA DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 14, 2012 |
|
DARSHNA DEVI Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
DARSHNA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2012 |
|
DARSHNA DEVI Vs. STATE OF PUNJAB AND ANOTHER
|
August 2, 2012 |
|
DARSHNA DEVI AND OTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 4, 2012 |
|
DARWINDER KAUR Vs. STATE OF PUNJAB
|
August 22, 2012 |
|
DASHMESH TRADERS Vs. STATE OF PUNJAB
|
January 31, 2012 |
|
DAUD Vs. ZILA PARISHAD, PALWAL
|
July 27, 2012 |
|
DAVENDER SINGH Vs. RAJENDER AND OTHERS
|
January 5, 2012 |
|
DAVID & ORS Vs. STATE OF HARYANA
|
August 29, 2012 |
|
DAVINDER SHARMA Vs. ARCHNA
|
August 9, 2012 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
DAVINDER SINGH Vs. KHALSA COLLEGE CHARITABLE SOCIETY
|
August 27, 2012 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
November 16, 2012 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
August 16, 2012 |
|
DAVINDER SINGH Vs. DALIP SINGH
|
January 6, 2012 |
|
DAVINDER SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
January 13, 2012 |
|
DAVINDER SINGH AND ANOTHER Vs. AVTAR SINGH AND OTHERS
|
September 26, 2012 |
|
DAVINDER SINGH RANDHAWA Vs. MAJOR SUMEET KAUR RANDHAWA
|
May 18, 2012 |
|
DAVINDER YADAV Vs. UNION OF INDIA
|
May 18, 2012 |
|
DAWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2012 |
|
DAYA CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2012 |
|
DAYA CHAND MASTER GOVERNMENT MIDDLE SCHOOL KARMAN DISTRICT FARIDKOT AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
February 10, 2012 |
|
DAYA NAND @ HANUMAN Vs. STATE OF PUNJAB
|
July 21, 2012 |
|
DAYA NAND SHARMA Vs. STATE OF HARYANA AND OTHERS
|
September 17, 2012 |
|
DAYA RAM AND COMPANY Vs. STATE OF HARYANA
|
November 22, 2012 |
|
DAYA RAM PAHARIA Vs. STATE OF HARYANA AND ANOTHER
|
November 16, 2012 |
|
DAYA RANI Vs. STATE OF HARYANA AND OTHERS
|
July 23, 2012 |
|
DAYABIR SINGH Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
DAYANAND Vs. STATE OF HARYANA AND ANOTHER
|
October 8, 2012 |
|
DAYANAND AYURVEDIC COLLEGE, JALANDHAR Vs. UNION OF INDIA AND OTHERS
|
October 10, 2012 |
|
DAYAPAL SINGH & ORS Vs. STATE OF HARYANA & ANR
|
March 26, 2012 |
|
DEEKSHA PURI Vs. STATE OF HARYANA
|
October 16, 2012 |
|
DEEP INDER MONEY Vs. PUNJAB UNIVERSITY
|
January 13, 2012 |
|
DEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
DEEPA DEVI Vs. STATE OF HARYANA
|
June 6, 2012 |
|
DEEPA KAUR AND ORS Vs. PINKI AND ORS
|
December 17, 2012 |
|
DEEPAK Vs. STATE OF HARYANA
|
October 16, 2012 |
|
DEEPAK Vs. MAHENDER PRASAD
|
July 16, 2012 |
|
DEEPAK @ OM PAL Vs. STATE OF HARYANA
|
February 3, 2012 |
|
DEEPAK AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 28, 2012 |
|
DEEPAK BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
December 7, 2012 |
|
DEEPAK CHANDER Vs. STATE OF PUNJAB
|
September 27, 2012 |
|
DEEPAK GAUR Vs. STATE OF HARYANA & ANR
|
August 22, 2012 |
|
DEEPAK INTERPRISES SIRHIND MANDI Vs. PUNJAB STATE WAREHOUSE CORPORATION
|
February 14, 2012 |
|
DEEPAK JAIN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 3, 2012 |
|
DEEPAK JAIN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 10, 2012 |
|
DEEPAK KUMAR @ MICHAEL Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
DEEPAK KUMAR KAUSHAL Vs. STATE OF PUNJAB AND ANOTHER
|
January 2, 2012 |
|
DEEPAK SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2012 |
|
DEEPAK SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
|
September 13, 2012 |
|
DEEPAK SOMANI & OTHERS Vs. RAMESHWARI & OTHERS
|
January 13, 2012 |
|
DEEPIKA GUPTA Vs. DISTT.& SESSIONS JUDGE,FATCHGARH SAHIB
|
November 20, 2012 |
|
DEEPO ALIAS GURDIP KAUR Vs. JEET SINGH
|
July 27, 2012 |
|
DEEPO KAUR Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
DEEPU ARYA ALIAS ASHISH ARYA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
February 17, 2012 |
|
DEEWAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
DEO STEEL AND MINES PVT LTD Vs. OCEAN ISPAT PVT LTD
|
November 7, 2012 |
|
DERA SAMADH BABA SARV VIAPI Vs. MOHINDER PAL AND OTHERS
|
February 9, 2012 |
|
DERVINDER SINGH Vs. PROVIDENT FUND INSPECTOR
|
December 7, 2012 |
|
DES RAJ Vs. STATE OF HARYANA
|
November 1, 2012 |
|
DES RAJ ARORA Vs. IQBAL KAUR AND ANOTHER
|
November 23, 2012 |
|
DES RAJ SATISH KUMAR Vs. STATE OF PUNJAB
|
July 26, 2012 |
|
DESH RAJ Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 13, 2012 |
|
DEV BHUSHAN GUPTA Vs. SATNARAYAN BANSAL & OTHERS
|
March 30, 2012 |
|
DEV BRAT SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2012 |
|
DEV RAJ Vs. STATE OF PUNJAB
|
February 22, 2012 |
|
DEV RAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
DEV RAJ AND ORS Vs. STATE OF HARYANA
|
January 20, 2012 |
|
DEV RAJ NARANG Vs. FOOD CORPORATION OF INDIA THROUGH ITS ZONAL MANAGER, NOIDA (UP)
|
March 5, 2012 |
|
DEV SINGH Vs. U T CHANDIGARH
|
May 8, 2012 |
|
DEVENDER Vs. SALEEM AND OTHERS
|
November 2, 2012 |
|
DEVENDER Vs. STATE OF HARYANA
|
August 8, 2012 |
|
DEVENDER @ DEEPU Vs. STATE OF HARYANA
|
October 9, 2012 |
|
DEVENDER @ DEVA Vs. STATE OF HARYANA
|
September 14, 2012 |
|
DEVENDER BHADANA & OTHERS Vs. STATE OF HARYANA & ANOTHER
|
January 9, 2012 |
|
DEVENDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
DEVENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
February 17, 2012 |
|
DEVENDER SINGH Vs. NARENDER SINGH AND OTHERS
|
March 22, 2012 |
|
DEVENDER SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
DEVENDER SINGH DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2012 |
|
DEVI SAHAI Vs. SAT NARAIN AND ORS
|
October 9, 2012 |
|
DEVI SHARAN Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
DEVINDER KAUR Vs. BRIJ MOHAN
|
November 26, 2012 |
|
DEVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 22, 2012 |
|
DEVINDER KUMAR ALIAS BHANDARI Vs. STATE OF PUNJAB
|
April 3, 2012 |
|
DEVINDER PAL SINGH Vs. RAKESH
|
January 12, 2012 |
|
DEVINDER SINGH Vs. HERVINDER SINGH
|
August 6, 2012 |
|
DEVINDER SINGH Vs. PARDEEP KUMAR
|
July 10, 2012 |
|
DEVINDER SINGH Vs. SURESH KUMAR
|
July 24, 2012 |
|
DEVINDER SINGH Vs. GURBACHAN SINGH
|
February 13, 2012 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
DEVINDER SINGH & OTHERS Vs. HARBHAJAN SINGH & OTHERS
|
February 29, 2012 |
|
DEVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
DEVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2012 |
|
DEVTA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., CHANDIGARH
|
April 24, 2012 |
|
DHAN SINGH Vs. JAGBIR SINGH
|
October 8, 2012 |
|
DHANI RAM Vs. MANAGING DIRECTOR/OFFICE-IN-CHAGE M/S CHOLA MANDLAM INVESTMENT AND FINANCE CO LTD
|
February 16, 2012 |
|
DHANI RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2012 |
|
DHANNO DEVI @ DHANNI DEVI AND OTHERS Vs. STATE OF HARYANA
|
March 13, 2012 |
|
DHANPAT Vs. AJIT SINGH
|
January 6, 2012 |
|
DHANWANTRY EDUCATIONAL SOCIETY Vs. PANJAB UNIVERSITY, SECTOR 14, CHANDIGARH & OTHERS
|
November 20, 2012 |
|
DHARAM PAL Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2012 |
|
DHARAM PAL Vs. KALU RAM
|
May 17, 2012 |
|
DHARAM PAL Vs. STATE OF PUNJAB ETC
|
March 13, 2012 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
September 19, 2012 |
|
DHARAM PAL Vs. DEPUTY SECRETARY TO GOVERNMENT
|
July 6, 2012 |
|
DHARAM PAL Vs. DALJIT KAUR
|
January 9, 2012 |
|
DHARAM PAL ALIAS SWAMI KALYANI Vs. STATE OF HARYANA
|
January 24, 2012 |
|
DHARAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2012 |
|
DHARAM PAL SINGH Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA, COOPERATION DEPARTMENT & OTHERS
|
June 1, 2012 |
|
DHARAM PAL SON OF BANT SINGH Vs. STATE OF HARYANA AND ORS
|
October 16, 2012 |
|
DHARAM PAUL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
DHARAM RAJ Vs. STATE OF HARYANA
|
September 21, 2012 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
February 17, 2012 |
|
DHARAM SINGH Vs. UNION OF INDIA & ORS
|
August 3, 2012 |
|
DHARAM SINGH Vs. GRAM PANCHAYAT VILLAGE PAWALA AND OTHERS
|
January 11, 2012 |
|
DHARAM SINGH Vs. THE FARIDKOT CENTRAL CO
|
January 27, 2012 |
|
DHARAM SINGH & OTHER Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
DHARAM SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 2, 2012 |
|
DHARAM SINGH AND OTHERS Vs. PUNJAB SCHOOL EDUCATION BOARD
|
February 1, 2012 |
|
DHARAM VIR Vs. SURINDER PAL SINGH
|
August 30, 2012 |
|
DHARAM VIR Vs. RAJ KUMAR BOOK BINDER
|
January 23, 2012 |
|
DHARAMBIR Vs. HEERA & OTHERS
|
September 27, 2012 |
|
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2012 |
|
DHARAMBIR Vs. KULDEEP AND ANOTHER
|
February 2, 2012 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
November 27, 2012 |
|
DHARAMBIR & ANR. Vs. STATE OF HARYANA
|
March 29, 2012 |
|
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 10, 2012 |
|
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA
|
July 13, 2012 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 15, 2012 |
|
DHARAMENDER SHARMA Vs. UNION OF INDIA
|
May 16, 2012 |
|
DHARAMENDER SINGH Vs. STATE OF HARYANA
|
March 28, 2012 |
|
DHARAMPAL Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2012 |
|
DHARAMPAL Vs. RAM PAL
|
September 10, 2012 |
|
DHARAMPAL Vs. AMAR CHAND
|
January 10, 2012 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
August 27, 2012 |
|
DHARAMPAL Vs. STATE OF HARYANA AND ORS
|
February 21, 2012 |
|
DHARAMPAL AND ORS Vs. MAM CHAND AND OTHERS
|
February 1, 2012 |
|
DHARAMPAL SINGH Vs. AMAR SINGH AND OTHERS
|
October 12, 2012 |
|
DHARAMPAL SON OF SADHU RAM Vs. FINANCIAL COMMISSIONER
|
April 30, 2012 |
|
DHARAMPAL YADAV AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 23, 2012 |
|
DHARAMSALA PUKHTA AND ORS Vs. PUNJAB STATE, INDUSTRIES DEPARTMENT AND ORS
|
September 4, 2012 |
|
DHARAMVIR Vs. STATE OF HARYANA AND OTHERS
|
February 23, 2012 |
|
DHARAMVIR Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
DHARAMVIR GOYAL Vs. STATE OF PUNJAB
|
May 8, 2012 |
|
DHARAMWATI Vs. FINANCIAL COMMISSIONER, HARYANA REVENUE, DEPARTMENT,
CHANDIGARH & OTHERS
|
December 6, 2012 |
|
DHARMAINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
DHARMDEV Vs. HARPREET SINGH AND OTHERS
|
November 17, 2012 |
|
DHARMENDER Vs. STATE OF HARYANA
|
February 17, 2012 |
|
DHARMINDER GOEL Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
DHARMINDER RALHAN Vs. STATE OF PUNJAB AND ANOTHER
|
August 29, 2012 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB
|
April 26, 2012 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
DHEERA SINGH Vs. UT CHANDIGARH ADMN.
|
November 8, 2012 |
|
DHEERAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
DHIAN SINGH Vs. STATE OF PUNJAB
|
September 7, 2012 |
|
DHIAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 2, 2012 |
|
DHILLU @ DEVI DAYAL AND ANOTHER Vs. STATE OF HARYANA
|
January 25, 2012 |
|
DHIRENDER KUMAR Vs. GENERAL PUBLIC
|
December 19, 2012 |
|
DHIRINDER CHOPRA Vs. STATE OF HARYANA
|
December 20, 2012 |
|
DIDAR SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
|
January 5, 2012 |
|
DIDAR SINGH & MAJOR SIGH Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
DIDAR SINGH @ DARA SINGH Vs. STATE BANK OF INDIA
|
July 23, 2012 |
|
DIESEL LOCO MODERNIZATION WORKS Vs. REGISTRAR
|
August 2, 2012 |
|
DILBAG RAI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 4, 2012 |
|
DILBAG SINGH Vs. STATE OF PUNJAB
|
September 21, 2012 |
|
DILBAG SINGH Vs. STATE OF HARYANA ETC.
|
September 5, 2012 |
|
DILBAG SINGH Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
DILBAG SINGH @ BAGGA Vs. STATE OF PUNJAB
|
July 25, 2012 |
|
DILBAG SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2012 |
|
DILBAG SINGH AND OTHERS Vs. JAGAT SINGH AND OTHERS
|
February 2, 2012 |
|
DILBAGH SINGH Vs. JARNAIL SINGH
|
May 4, 2012 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2012 |
|
DILBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 26, 2012 |
|
DILDAR SINGH AND ORS Vs. STATE OF U T CHANDIGARH AND ORS
|
January 16, 2012 |
|
DILER SINGH Vs. UNION OF INDIA
|
October 4, 2012 |
|
DILIP Vs. DIRECTOR NATIONAL DIARY RESEARCH INSTITUTE
|
November 7, 2012 |
|
DILLA RAM Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA, BHADSON (KARNAL)
|
February 16, 2012 |
|
DIMPLE & ANR Vs. STATE OF PUNJAB & ORS
|
August 27, 2012 |
|
DINA RAM Vs. STATE OF PUNJAB
|
February 16, 2012 |
|
DINESH BAGGA Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 2012 |
|
DINESH KUMAR Vs. CHANDER KALA
|
November 16, 2012 |
|
DINESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 8, 2012 |
|
DINESH KUMAR KHANNA Vs. STATE OF HARYANA AND ANR
|
September 28, 2012 |
|
DINESH KUMAR SHARMA Vs. STATE OF PUNJAB
|
February 22, 2012 |
|
DINESH RATHI Vs. STATE OF HARYANA
|
April 4, 2012 |
|
DINESH SINGH DADHWAL Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
DINESH SINGH DALAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 31, 2012 |
|
DINESH SINGHAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 10, 2012 |
|
DINESH SON OF SURJEET SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 1, 2012 |
|
DISTRICT ENGINEERING WORKERS UNION AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2012 |
|
DISTRICT MANAGER, FOOD CORPORATION OF INDIA, ROHTAK Vs. PARKASH NARAIN GOYAL THROUGH HIS LRS AND ANOTHER
|
June 1, 2012 |
|
DISTRICT PRIMARY EDUCATION OFFICER Vs. KAILASHO DEVI AND ANOTHER
|
January 18, 2012 |
|
DIVISIONAL FOREST OFFICER Vs. SH MEHAR SINGH AND ANOTHER
|
October 12, 2012 |
|
DIVISIONAL FOREST OFFICER (SOCIAL FORESTRY), BHIWANI AND ANOTHER Vs. ATTAR SINGH AND OTHERS
|
August 23, 2012 |
|
DIVYA NAND RICE INDUSTRIES Vs. DIRECTOR FOOD AND SUPPLY, HARYANA AND ANOTHER
|
September 14, 2012 |
|
DIWAKAR DUTT AND ANOTHER Vs. GRAM PANCHAYAT OF VILLAGE GAMBHIRPUR AND OTHERS
|
May 3, 2012 |
|
DIWAN BAJINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
DIYA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2012 |
|
DOCTOR ASHOK KUMAR GOEL Vs. AYUB KHAN AND OTHERS
|
July 23, 2012 |
|
DOGAR SINGH @ SWARAN SINGH AND ANOTHER Vs. STATE OF HARYANA
|
February 6, 2012 |
|
DOLPHIN ADVERTISERS REGD Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2012 |
|
DOOARS TRANSPORT PVT LTD Vs. RATTAN CHAND HARJASRAI (MOULDINGS)
PVT LTD AND ANOTHER
|
January 3, 2012 |
|
DOON VALLEY RICE LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
|
November 5, 2012 |
|
DR. ARUNPREET KAUR AND OTHERS Vs. MANAGING DIRECTOR, PUNJAB HEALTH SYSTEMS CORPORATION, PHASE
|
August 30, 2012 |
|
DR. BAL RAJ DESHWAL Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2012 |
|
DR. GULSHAN LAL TANEJA Vs. MAHARASHI DAYANAND UNIVERSITY, ROHTAK THROUGH ITS VICE CHANCELLOR
|
February 28, 2012 |
|
DR. GURDEV SINGH BHARDWAJ Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
DR. NEERAJ KUMAR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 7, 2012 |
|
DR. NILANJAN ROY Vs. UNION OF INDIA AND ORS.
|
November 30, 2012 |
|
DR. O.P. YADAV, PROFESSOR (RETIRED) Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR THROUGH ITS VICE CHANCELLOR AND OTHERS.
|
February 23, 2012 |
|
DR. RAJENDER SINGH DALAI Vs. STATE OF HARYANA AND ANOTHER
|
September 4, 2012 |
|
DR. SANDEEP KUMAR GUPTA Vs. GURU ANGAD DEV VETERINARY & ANIMAL SCIENCES UNIVERSITY AND OTHERS
|
November 2, 2012 |
|
DR.D.C.SPAH Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2012 |
|
DR.RAGHAV SAWAL Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
DROPADI AND OTHERS Vs. SUKHDEV RAJ KHANNA AND OTHERS
|
January 12, 2012 |
|
DROPATI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 27, 2012 |
|
DUDH NATH Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 2012 |
|
DUKHI RAM Vs. UNION TERRITORY, CHANDIGARH
|
January 19, 2012 |
|
DULI CHAND Vs. RAGHBIR SINGH
|
July 30, 2012 |
|
DULI CHAND Vs. STATE OF HARYANA
|
March 26, 2012 |
|
DULI CHAND Vs. STATE OF HARYANA
|
May 15, 2012 |
|
DUNI CHAND RASTOGI Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), CHANDIGARH, AND ORS
|
February 1, 2012 |
|
DURGA DASS @ GOGA Vs. STATE OF PUNJAB
|
January 10, 2012 |
|
DURGA DASS ALIAS DAWARKA DASS CHELA Vs. COMMISSIONER, HISSAR DIVISION, HISAR AND OTHERS
|
August 3, 2012 |
|
DURGA RAM Vs. STATE OF HARYANA
|
October 17, 2012 |
|
DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI Vs. JASBIR SINGH MANCHANDA & ORS.
|
March 2, 2012 |
|
E/ASI SANT LAL NO 945/GRP AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2012 |
|
E/HEAD CONSTABLE PHOOL SINGH NO 277/FBD Vs. STATE OF HARYANA AND OTHERS
|
March 15, 2012 |
|
EAST INDIA COTTON MANUFACTURING CO. LTD Vs. STATE OF HARYANA
|
January 10, 2012 |
|
EAST INDIA UDYOG LTD Vs. STATE OF HARAYANA
|
January 3, 2012 |
|
EASTERN MEDIKIT LTD Vs. STATE OF HARYANA
|
October 31, 2012 |
|
EKTA & OTHERS Vs. RANJIT SINGH
|
March 27, 2012 |
|
EMM ENN ASSOCIATES Vs. UNION OF INDIA AND ORS
|
March 30, 2012 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TARA CHAND SALUJA
|
December 4, 2012 |
|
ERA INFRA ENGINEERING LTD Vs. UNION OF INDIA
|
November 26, 2012 |
|
ERA RANI SHUBH Vs. S.B. ENTERPRISES
|
March 12, 2012 |
|
ESCORTS LIMITED, FARIDABAD Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER (INSPECTION) FARIDABAD
|
January 5, 2012 |
|
ESS KAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
July 16, 2012 |
|
EVEREST ENGINEERING HOUSE PVT LTD AND ANOTHER Vs. YAMUNA POWER AND INFRASTRUCTURE LTD
|
August 21, 2012 |
|
EX CONST HARI KISHAN Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2012 |
|
EX CONSTABLE MALKIAT SINGH Vs. STATE OF PUNJAB
|
July 11, 2012 |
|
EX CONSTABLE YUSAF MASIH Vs. STATE OF PUNJAB AND ANOTHER
|
April 30, 2012 |
|
EX NAIK RUN SINGH Vs. COMMANDANT
|
January 12, 2012 |
|
EX SUBEDAR OM PARKASH Vs. UNION OF INDIA AND OTHERS
|
January 18, 2012 |
|
EX. CONSTABLE BALJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 24, 2012 |
|
EXCEL COURIERS & FREIGHTERS Vs. HARIALI CHITD PVT LTD
|
October 18, 2012 |
|
EXCEL COURIERS AND FREIGHTERS Vs. HARIALI CHITD PVT LTD
|
May 30, 2012 |
|
EXECUTIVE ENGINEER Vs. MADAN GULATI
|
February 14, 2012 |
|
EXECUTIVE ENGINEER Vs. AZAD SINGH
|
October 18, 2012 |
|
EXECUTIVE ENGINEER, PUNJAB STATE ELECTRICITY BOARD AND ORS Vs. PAUL SINGH JE (RETD) AND OTHERS
|
July 3, 2012 |
|
EXECUTIVE ENGINEER, RAJASTHAN FEEDER DIVISION AND ORS Vs. FINANCIAL COMMISSIONER PUNJAB, CHANDIGARH AND OTHERS
|
November 2, 2012 |
|
EXPERION DEVELOPERS PRIVATE LIMITED Vs. KN CONSULTANTS PRIVATE LIMITED
|
May 15, 2012 |
|
FAKIRIA Vs. MOJUDEEN & OTHERS
|
February 28, 2012 |
|
FALIA ALIAS PHALIA Vs. VED PARKASH
|
February 21, 2012 |
|
FAQIR SINGH Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
FAQUIR CHAND AND OTHERS Vs. SUNDER SINGH AND OTHERS
|
February 2, 2012 |
|
FARHEEN AHLUWALIA Vs. STATE OF PUNJAB AND OTHERS
|
October 12, 2012 |
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FARUKH AND OTHERS Vs. STATE OF HARYANA
|
September 13, 2012 |
|
FATEH SINGH Vs. LEELA SAGWAL
|
January 2, 2012 |
|
FATEH SINGH Vs. SHEELA DEVI AND OTHERS
|
March 28, 2012 |
|
FATEH SINGH Vs. RAM KISHAN AND OTHERS
|
January 6, 2012 |
|
FAZRU AND OTHERS Vs. STATE OF HARYANA
|
August 8, 2012 |
|
FCI & ANR Vs. INDER SINGH AJIT SINGH & ORS
|
August 29, 2012 |
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FCI & ANR. Vs. HARBHAJAN DASS
|
July 10, 2012 |
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FCI AND ANOTHER Vs. GURU NANAK PLINTHS AND OTHERS
|
October 19, 2012 |
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FEROZEPUR SUTLEJ CO OPERATIVE Vs. PRESIDING OFFICER
|
August 6, 2012 |
|
FMI LTD. Vs. UNION OF INDIA
|
December 20, 2012 |
|
FOAMATIVE TOYS (P) LTD Vs. DEVIDAYAL CASTINGS (P) LTD
|
February 3, 2012 |
|
FOOD CORPORATION Vs. MUNICIPAL COMMITTEE
|
July 26, 2012 |
|
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER
|
October 4, 2012 |
|
FOOD CORPORATION OF INDIA Vs. R K ENTERPRISES THROUGH ITS MANAGER
|
January 6, 2012 |
|
FOOD CORPORATION OF INDIA Vs. M/S SHANKAR RICE & GENERAL MILLS AND OTHERS
|
March 22, 2012 |
|
FOOD CORPORATION OF INDIA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
November 15, 2012 |
|
FOOD CORPORATION OF INDIA Vs. MITTAL TRADING COMPANY
|
November 6, 2012 |
|
FOOD CORPORATION OF INDIA Vs. R C GARG AND ANOTHER
|
September 17, 2012 |
|
FOOD CORPORATION OF INDIA Vs. EX SERVICEMEN SECURITY
|
September 25, 2012 |
|
FOOD CORPORATION OF INDIA Vs. ARHITA ASSOCIATION
|
May 11, 2012 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
March 26, 2012 |
|
FOOD CORPORATION OF INDIA, JALALABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB
|
March 23, 2012 |
|
FORTE POINT INDIA PVT LTD GURGAON Vs. PAL INFRASTRUCTURE AND DEVELOPERS PVT LTD
|
September 7, 2012 |
|
FRIENDS RICE AND GENERAL MILLS, DHILWAN Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND OTHERS
|
January 23, 2012 |
|
FRUIT AND MERCHANT UNION Vs. CHIEF INFORMATION COMMISSIONER
|
November 2, 2012 |
|
FURKAN @ FULKAN AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2012 |
|
FUTURE GENERAL INSURANCE CO.LTD. Vs. SURJO DEVI
|
September 11, 2012 |
|
G C MODEL SENIOR SECONDARY SCHOOL, TAURU, DISTRICT MEWAT AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2012 |
|
G D GOYAL Vs. PRESIDING OFFICER
|
October 5, 2012 |
|
G J SINGH AND CO Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ANOTHER
|
November 23, 2012 |
|
G N DAY BOARD SCHOOL AND OTHERS Vs. DAVINDER KUMAR VERMA AND OTHERS
|
January 16, 2012 |
|
G4S SECURITY SERVICES PVT LTD Vs. REGIONAL PROVIDENT FUND
|
November 7, 2012 |
|
GAGAN DEEP SINGH @ GAGAN Vs. STATE OF HARYANA
|
February 2, 2012 |
|
GAGAN JUNEJA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 12, 2012 |
|
GAGAN SETHI Vs. SHILPA SETHI
|
October 9, 2012 |
|
GAGAN SINGH Vs. STATE OF PUNJAB
|
December 6, 2012 |
|
GAGANDEEP @ GAGANJIT SINGH Vs. STATE OF U T CHANDIGARH AND OTHERS
|
August 9, 2012 |
|
GAGANDEEP KAUR Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
GAGANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2012 |
|
GAGANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
GAGANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
|
GAGANPREET SINGH Vs. JAGWINDER KAUR AND ANOTHER
|
August 6, 2012 |
|
GAJE SINGH AND OTHERS Vs. CHAMELA RAM AND OTHERS
|
March 13, 2012 |
|
GAJENDER PARKASH AND ANOTHER Vs. STATE OF HARYANA
|
March 5, 2012 |
|
GAJJAN SINGH Vs. NEELAM TELECOMS
|
September 12, 2012 |
|
GAJJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2012 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2012 |
|
GAJJAN SINGH Vs. FINANCIAL COMMISSIONER
|
December 18, 2012 |
|
GAJNA Vs. MANOJ KUMAR AND ANOTHER
|
March 27, 2012 |
|
GAMDOOR SINGH Vs. PRITPAL SINGH & OTHERS
|
January 31, 2012 |
|
GAMDOOR SINGH Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
GAMDOOR SINGH ALIAS GOGA Vs. STATE OF PUNJAB
|
July 13, 2012 |
|
GANDHI SINGH Vs. SECRETARY, COOPERATION (A), PUNJAB AND OTHERS
|
October 9, 2012 |
|
GANESH KUMAR Vs. SWAMI VIVEKA NAND JI MAHARAJ
|
April 25, 2012 |
|
GANGA YAMUNA CO-OP L & C SOCIETY LIMITED, YAMUNA NAGAR Vs. STATE OF HARYANA AND ANOTHER
|
February 16, 2012 |
|
GARG RICE MILLS, BUDHLADA Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2012 |
|
GARJA Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2012 |
|
GATS FINANCIAL RECONSTRUCTORS LTD. Vs. UNION OF INDIA
|
May 29, 2012 |
|
GAURAKSHA DAL Vs. UNION OF INDIA
|
July 4, 2012 |
|
GAURAV IMPERIAL CORPORATION Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2012 |
|
GAURAV JAIN Vs. STATE OF HARYANA
|
March 30, 2012 |
|
GAURAV KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
GAURAV RAJ AGNIHOTRI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
October 8, 2012 |
|
GAURAV SHARMA & ORS Vs. STATE OF PUNJAB & ANR
|
July 24, 2012 |
|
GAURAV SINGLA @ GAURAV LAL & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
August 13, 2012 |
|
GAURI SHANKAR ALIAS GORIA Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2012 |
|
GAUTAM JINDAL Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
GAUTAM NARYAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 2, 2012 |
|
GAYATRI ROAD TRANSPORT CO Vs. STATE TRANSPORT COMMISSIONER, PUNJAB ANOTHER
|
May 17, 2012 |
|
GEETA Vs. CHANDER BHAN AND OTHERS
|
November 7, 2012 |
|
GEETA BHUSHAN Vs. CHANDERPARKASH
|
September 10, 2012 |
|
GEETA DEVI Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2012 |
|
GEETA DEVI Vs. STATE OF HARYANA
|
September 25, 2012 |
|
GEETA DEVI Vs. STATE OF HARYANA
|
April 30, 2012 |
|
GEETA RANI Vs. STATE OF HARYANA AND OTHERS
|
August 6, 2012 |
|
GEETANJALI AND ANOTHER Vs. NARESH KUMAR AND OTHERS
|
May 29, 2012 |
|
GENERAL MANAGER, CENTRAL COOPERATIVE CONSUMER STORE Vs. LABOUR COMMISSIONER-CUM-APPELLATE AUTHORITY
|
November 15, 2012 |
|
GENUS POWER INFRASTRUCTURE LTD Vs. PUNJAB STATE POWER CORPORATION LTD & ANR
|
January 13, 2012 |
|
GEORGE Vs. STATE OF PUNJAB
|
December 14, 2012 |
|
GERMANE TECHNOLOGIES (INDIA) PVT. LTD. & ANR Vs. ALLAHABAD BANK
|
September 5, 2012 |
|
GERMANJIT @ JERMANJIT SINGH Vs. MALKIT KAUR
|
January 4, 2012 |
|
GHAI AGRO MILLS (P) LIMITED AND ANOTHER Vs. PUNJAB FINANCIAL CORPORATION AND ANOTHER
|
March 14, 2012 |
|
GHANSHYAM Vs. BALWANT SINGH
|
May 17, 2012 |
|
GHANSHYAM Vs. BALWANT SINGH
|
May 16, 2012 |
|
GHUNA RAM AND SONS, NEW GRAIN MARKET, PATIALA Vs. COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER
|
January 9, 2012 |
|
GIAN CHAND Vs. MURARI LAL AND OTHERS
|
February 21, 2012 |
|
GIAN CHAND Vs. BIMAL KUMAR
|
September 14, 2012 |
|
GIAN CHAND Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
November 26, 2012 |
|
GIAN CHAND Vs. BINDER SINGH
|
January 11, 2012 |
|
GIAN CHAND Vs. STATE OF PUNJAB AND ANOTHER
|
October 11, 2012 |
|
GIAN CHAND ALIAS GYANENDER Vs. BALA DEVI
|
July 16, 2012 |
|
GIAN CHAND GHAIWAL Vs. PARAMJIT SINGH
|
May 14, 2012 |
|
GIAN CHAND JINDAL Vs. EXECUTIVE ENGINEER, PUBLIC HEALTH DIVISION NO. 2, SIRSA AND OTHERS
|
August 21, 2012 |
|
GIAN KAUR Vs. MANJIT BAHADUR SINGH BAWA
|
June 1, 2012 |
|
GIAN KAUR Vs. PARAMJIT SINGH
|
May 4, 2012 |
|
GIAN PARKASH Vs. SHIV KUMAR & OTHERS
|
January 27, 2012 |
|
GIAN SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES, HARYANA & OTHERS
|
December 4, 2012 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
February 9, 2012 |
|
GIAN SINGH Vs. GURBAX SINGH AND OTHERS
|
February 6, 2012 |
|
GIAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
May 9, 2012 |
|
GIANI DEVI Vs. PUNJAB STATE WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION AND OTHERS
|
October 31, 2012 |
|
GIANVATI Vs. STATE OF HARYANA & ORS
|
October 19, 2012 |
|
GIDDERBAHA CO-OPERATIVE L & C SOCIETY LTD Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
GILL INDIA MOTORS AND OTHERS Vs. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK, AMRITSAR
|
March 26, 2012 |
|
GINDER SINGH @ KAVI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 11, 2012 |
|
GINDORI Vs. JAIPAL SINGH
|
July 6, 2012 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
GIRDHARI LAL Vs. YASHPAL & OTHERS
|
October 11, 2012 |
|
GIRISH Vs. POONAM
|
October 11, 2012 |
|
GIRISH MALHOTRA Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2012 |
|
GIRISH MEMORIAL CHARITABLE TRUST AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
August 6, 2012 |
|
GIRRAJ Vs. STATE OF HARYANA
|
February 28, 2012 |
|
GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD Vs. STATE OF PUNJAB & OTHERS
|
May 7, 2012 |
|
GOBIND LAL Vs. RAM PARKASH AND OTHERS
|
March 12, 2012 |
|
GOBIND LAL Vs. SURENDER KUMAR MADAN
|
September 28, 2012 |
|
GOBIND RAM Vs. KRISHAN LAL
|
October 18, 2012 |
|
GOBIND SINGH & OTHERS Vs. SMT. LACHHMI
|
February 6, 2012 |
|
GOBIND YADAV Vs. HARYANA STATE THROUGH CHIEF
|
May 14, 2012 |
|
GOD GIFT LABORATORIES, FARIDABAD Vs. PRESIDING OFFICER , INDUSTRIAL TRIBUNAL CUM LABOUR COURT, FARIBADAD
|
November 8, 2012 |
|
GOD GRACE HOSIERY WOOLS Vs. SUSHMA RANI
|
October 12, 2012 |
|
GOLA SINGH @ GURPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 16, 2012 |
|
GOLDEN EGG POULTRY FARM Vs. PUNJAB STATE POWER CORPN LTD AND OTHERS
|
August 2, 2012 |
|
GOLDY ARORA @ VIVEK ARORA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 21, 2012 |
|
GOLU Vs. THE STATE OF PUNJAB AND OTHERS
|
January 3, 2012 |
|
GOLU SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2012 |
|
GOOGLE INDIA PRIVATE LTD Vs. SHREE KRISHNA INTERNATIONAL AND ORS
|
November 26, 2012 |
|
GOPAL AND OTHERS Vs. ARUN KUMAR
|
February 14, 2012 |
|
GOPAL CHAND KAPOOR Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
September 24, 2012 |
|
GOPAL KRISHAN Vs. ASHOK KUMAR
|
February 10, 2012 |
|
GOPAL SINGH Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
GOPAL SINGH AND OTHERS Vs. BALWINDER SINGH
|
January 4, 2012 |
|
GORA SINGH @ DARRI AND ORS Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
GORE LAL Vs. HARJIT SINGH AND ANOTHER
|
July 4, 2012 |
|
GOVERENMENT EMPLOYEE CO OPERATIVE Vs. STATE OF HARAYANA
|
September 25, 2012 |
|
GOVERNMENT COLLEGE SENIOR LABORATORY ATTENDANTS
EXECUTIVE COMMITTEE, PUNJAB Vs. STATE OF PUNJAB & ANOTHER
|
October 5, 2012 |
|
GOVERNMENT SENIOR SECONDARY SCHOOL Vs. LILU RAM
|
April 25, 2012 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
July 6, 2012 |
|
GRAM PANCHAYAT BALBERA VILLAGE BALBERA, TEHSIL AND DISTRICT PATIALA Vs. DIRECTOR VILLAGE DEVELOPMENT AND PANCHAYAT PUNJAB AND ANOTHER
|
April 17, 2012 |
|
GRAM PANCHAYAT DANGDEHRI Vs. UNION OF INDIA
|
January 25, 2012 |
|
GRAM PANCHAYAT DASONDHA SINGH WALA, TEHSIL MALERKOTLA DISTRICT Vs. DIRECTOR PANCHAYAT AND RURAL DEVELOPMENT, MOHALI AND OTHERS
|
September 7, 2012 |
|
GRAM PANCHAYAT DHARNI Vs. COMMISSIONER
|
April 19, 2012 |
|
GRAM PANCHAYAT NIMNABAD Vs. SINDER PAL
|
May 31, 2012 |
|
GRAM PANCHAYAT OF VILLAGE Vs. DIRECTOR LANDS RECORDS
|
May 2, 2012 |
|
GRAM PANCHAYAT OF VILLAGE DIGHAL, TEHSIL AND DISTRICT JHAJJAR Vs. DIRECTOR CONSOLIDATION, HARYANA AND OTHERS
|
November 26, 2012 |
|
GRAM PANCHAYAT OF VILLAGE HOSHIARPUR Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
GRAM PANCHAYAT OF VILLAGE RAMPUR HALER Vs. SAROJ SHARMA AND OTHERS
|
February 1, 2012 |
|
GRAM PANCHAYAT VILLAGE BHADANGI Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
GRAM PANCHAYAT VILLAGE BRAHAMPURA, TEHSIL AND DISTRICT TARAN TARAN AND ANOTHER Vs. SWARAN SINGH
|
September 21, 2012 |
|
GRAM PANCHAYAT VILLAGE CHAURA, BLOCK SANAUR, TEHSIL AND DISTRICT, PATIALA Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2012 |
|
GRAM PANCHAYAT VILLAGE DASHMESH NAGAR JHANDA KALAN Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 2012 |
|
GRAM PANCHAYAT VILLAGE DHARANHWALA Vs. STATE OFPUNJAB
|
September 4, 2012 |
|
GRAM PANCHAYAT VILLAGE GARHI BALAB Vs. DALIP AND OTHERS
|
March 13, 2012 |
|
GRAM PANCHAYAT VILLAGE SAHNI Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
GRAM PANCHAYAT, JALOTA Vs. MANHATI @ MANHI
|
February 27, 2012 |
|
GRAM PANCHAYAT, KALWA Vs. THE JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB, CHANDIGARH AND OTHERS
|
March 30, 2012 |
|
GRAM PANCHAYAT, LADHUWAS AHIR Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2012 |
|
GRAM PANCHAYAT, MAVI SAPPAN Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPTT, PUNJAB AND OTHERS
|
March 28, 2012 |
|
GRAM PANCHAYAT, MOHRI Vs. RAJPAL
|
October 11, 2012 |
|
GRAM PANCHAYAT, VILLAGE KALER KALAN Vs. DEPUTY COMMISSIONER, GURDASPUR & ORS
|
March 16, 2012 |
|
GRAM PANCHAYAT/GRAM SABHA OF VILLAGE BHATTIAN Vs. THE STATE OF PUNJAB
|
December 20, 2012 |
|
GREENVIEW LAND AND BULDCON LTD. Vs. UNION OF INDIA
|
October 18, 2012 |
|
GS GHUMAN Vs. STATE OF PUNJAB
|
October 18, 2012 |
|
GUDDI Vs. STATE OF HARYANA AND OTHERS
|
October 19, 2012 |
|
GULAB SINGH Vs. STATE OF PUNJAB
|
February 3, 2012 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
November 26, 2012 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
October 30, 2012 |
|
GULAB SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 7, 2012 |
|
GULAB SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 19, 2012 |
|
GULAB SINGH NARWAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2012 |
|
GULAB SINGH SON OF BALKAR SINGH AND ORS Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
GULAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 31, 2012 |
|
GULAMA Vs. AVTAR SINGH AND OTHERS
|
March 26, 2012 |
|
GULKANDI Vs. CHANDER SINGH
|
January 16, 2012 |
|
GULSHAN KANDA Vs. MOHINDER SINGH AND ORS
|
January 20, 2012 |
|
GULSHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2012 |
|
GULSHAN KUMAR Vs. STATE OF HARYANA
|
February 13, 2012 |
|
GULSHAN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 27, 2012 |
|
GULSHAN KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
GULSHAN KUMAR JAIN Vs. NEENA JAUHAR
|
October 1, 2012 |
|
GULSHAN MALIK & OTHERS Vs. STATE OF HARYANA & OTHERS
|
February 3, 2012 |
|
GULSHAN RAI BAKSHI Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2012 |
|
GULWANT SINGH Vs. GURBAKSHISH SINGH AND OTHERS
|
August 24, 2012 |
|
GULZAR SINGH Vs. SUNIL KUMAR & OTHERS
|
February 3, 2012 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
July 30, 2012 |
|
GUR AVTAR SINGH Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
GURA SINGH AND ORS Vs. LAKHVIR SINGH
|
July 5, 2012 |
|
GURBACHAN SINGH Vs. GURDWARA COMMITTEE MAHAL
|
April 27, 2012 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB & ANR
|
August 8, 2012 |
|
GURBACHAN SINGH Vs. PRESIDING OFFICER
|
August 22, 2012 |
|
GURBACHAN SINGH & ANR Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
GURBACHAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2012 |
|
GURBACHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2012 |
|
GURBACHAN SINGH AND OTHERS Vs. KULJIT KAUR
|
October 10, 2012 |
|
GURBAKHSH SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
September 27, 2012 |
|
GURBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2012 |
|
GURBANT SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
GURBAX KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 28, 2012 |
|
GURBAX SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 6, 2012 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
GURBAX SINGH Vs. FINANCIAL COMMISSIONER
|
July 20, 2012 |
|
GURBAX SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
GURBHAGAT SINGH @ LALLI Vs. ROOR SINGH
|
August 29, 2012 |
|
GURBUX SINGH Vs. RANJIT SINGH
|
July 13, 2012 |
|
GURCHARAN KAUR Vs. SUKHWANT SINGH
|
December 1, 2012 |
|
GURCHARAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2012 |
|
GURCHARAN KUMAR @ LALI & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
October 9, 2012 |
|
GURCHARAN SINGH Vs. HARINDER SINGH AND OTHERS
|
October 8, 2012 |
|
GURCHARAN SINGH Vs. UNION TERRITORY CHANDIGARH
|
February 6, 2012 |
|
GURCHARAN SINGH Vs. LABOUR COURT, PATIALA AND OTHERS
|
July 5, 2012 |
|
GURCHARAN SINGH Vs. UNION TERRITORY, CHANDIGARH & OTHERS
|
May 1, 2012 |
|
GURCHARAN SINGH Vs. AMAR INFRACON PVT LTD
|
July 2, 2012 |
|
GURCHARAN SINGH Vs. MUKHTIAR SINGH
|
July 27, 2012 |
|
GURCHARAN SINGH Vs. KULWANT SINGH
|
May 31, 2012 |
|
GURCHARAN SINGH Vs. AMARJIT SINGH
|
May 1, 2012 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
September 24, 2012 |
|
GURCHARAN SINGH & OTHERS Vs. LAKHA SINGH & OTHERS
|
February 2, 2012 |
|
GURCHARAN SINGH @ GURBACHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2012 |
|
GURCHARAN SINGH AND ANOTHER Vs. STATE OF HARYANA
|
November 9, 2012 |
|
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2012 |
|
GURCHET SINGH AND OTHERS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD (PUNSUP) AND OTHERS
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January 3, 2012 |
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GURDARSHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
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September 27, 2012 |
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GURDARSHAN SINGH ALIAS DARSHAN SINGH AND OTHERS Vs. STATE OF HARYANA
|
October 6, 2012 |
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GURDAS SINGH TOOR @ BITTU Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2012 |
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GURDASPUR COOPERATIVE SUGAR MILLS LIMITED Vs. GURDIP SINGH
|
February 13, 2012 |
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GURDASS SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
May 18, 2012 |
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GURDASS SINGH AND OTHERS Vs. KARNAIL SINGH
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October 10, 2012 |
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GURDEEP KAUR Vs. STATE OF PUNJAB
|
February 21, 2012 |
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GURDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
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GURDEEP SINGH Vs. MADAN MOHAN SINGH
|
January 9, 2012 |
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GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
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GURDEEP SINGH Vs. STATE OF PUNJAB
|
August 23, 2012 |
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GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
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GURDEEP SINGH @ GEEPA Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
GURDEEP SINGH @ KAKA & ANR Vs. STATE OF PUNJAB
|
August 31, 2012 |
|
GURDEEP SINGH @ SABHI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2012 |
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GURDEEP SINGH @ SONI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 2012 |
|
GURDEEP SINGH AND ORS Vs. STATE OF HARYANA AND ORS
|
June 1, 2012 |
|
GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 9, 2012 |
|
GURDEV KAUR Vs. STATE OF PUNJAB
|
March 1, 2012 |
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GURDEV SINGH Vs. STATE OF PUNJAB
|
November 22, 2012 |
|
GURDEV SINGH Vs. MOHAN LAL
|
July 20, 2012 |
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GURDEV SINGH Vs. STATE OF PUNJAB
|
August 13, 2012 |
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GURDEV SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
GURDEV SINGH & ANR. Vs. BHAJAN SINGH & ANR.
|
November 17, 2012 |
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GURDEV SINGH (DECEASED) THROUGH HIS LRS. Vs. ADDITIONAL DIRECTOR, PANCHAYATS, PUNJAB AND ANOTHER
|
March 26, 2012 |
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GURDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2012 |
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GURDEV SINGH AND OTHERS Vs. THE MUNICIPAL CORPORATION, LUDHIANA AND ANOTHER
|
March 5, 2012 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB
|
April 18, 2012 |
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GURDEV SINGH BHARDWAJ Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
GURDEV SINGH LALLY Vs. STATE OF PUNJAB & OTHERS
|
December 4, 2012 |
|
GURDEV SINGH SEHMBY Vs. LUDHIANA IMPROVEMENT TRUST
|
May 22, 2012 |
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GURDIAL KAUR Vs. BALDEV SINGH AND OTHERS
|
January 6, 2012 |
|
GURDIAL KAUR AND ANOTHER Vs. CHAND KAUR (DECEASED) THROUGH LRS.
|
March 2, 2012 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 20, 2012 |
|
GURDIAL SINGH Vs. RAGHBIR SINGH ETC
|
November 7, 2012 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
April 2, 2012 |
|
GURDIAL SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
May 18, 2012 |
|
GURDIAL SINGH AND OTHERS Vs. UJAGAR SINGH AND OTHERS
|
February 2, 2012 |
|
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
GURDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 16, 2012 |
|
GURDIP SINGH Vs. STATE OF HARYANA & ANR
|
January 11, 2012 |
|
GURDIP SINGH Vs. SWARAN SINGH & OTHERS
|
August 9, 2012 |
|
GURDIP SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER, APPEALS, PUNJAB AND OTHERS
|
July 4, 2012 |
|
GURDIP SINGH AND OTHERS Vs. BALBIR KAUR AND OTHERS
|
August 22, 2012 |
|
GURDIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2012 |
|
GURDIT SINGH JIT SINGH AND OTHERS Vs. S ROHINDER SINGH
|
September 11, 2012 |
|
GURDWARA SAHIB GURDWARA SHAHID BABA KARAM SINGH Vs. COMMISSIONER JALANDHAR DIVISION
|
May 22, 2012 |
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GURINDER KAUR, DISTRICT EMPLOYMENT OFFICER, GURDASPUR Vs. STATE OF PUNJAB AND ORS
|
October 31, 2012 |
|
GURINDER M THAMON Vs. BLUE BEACON ELECTRONICS
|
October 5, 2012 |
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GURINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2012 |
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GURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 27, 2012 |
|
GURINDER SINGH Vs. STATE OF HARYANA
|
November 27, 2012 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
GURINDER SINGH Vs. SWARAN KAUR AND OTHERS
|
September 4, 2012 |
|
GURINDER SINGH @ SONU Vs. STATE OF PUNJAB
|
March 6, 2012 |
|
GURINDER SINGH AND ORS Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
GURJANT SINGH @ JANTA SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
February 16, 2012 |
|
GURJEET BAJAJ Vs. RISHI DUA
|
February 23, 2012 |
|
GURJEET SINGH Vs. COMMISSIONER OF INCOME TAX, PATIALA
|
July 23, 2012 |
|
GURJEET SINGH AHLUWALIA Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 2012 |
|
GURJEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
April 30, 2012 |
|
GURJEYPAL SINGH Vs. STATE OF PUNJAB
|
July 23, 2012 |
|
GURJINDER KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
February 9, 2012 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB
|
August 29, 2012 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 2012 |
|
GURJINDER SINGH ALIAS MOTA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2012 |
|
GURJINDER SINGH GILL AND ANOTHER Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY, PUNJAB AND OTHERS
|
May 16, 2012 |
|
GURJIT KAUR Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
GURJIT KAUR ALIAS JEETO Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2012 |
|
GURJIT SINGH Vs. MEGMA LEASING LIMITED
|
May 8, 2012 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
July 26, 2012 |
|
GURJIT SINGH Vs. TARSEN SINGH
|
February 22, 2012 |
|
GURJIT SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
August 23, 2012 |
|
GURJIT SINGH AND ORS Vs. SARBAN AND ORS
|
November 22, 2012 |
|
GURJIT SINGTH @ SONI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2012 |
|
GURJODH SINGH ALIAS BABA Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
GURKARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 28, 2012 |
|
GURLAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 25, 2012 |
|
GURLAL SINGH @ RINKU AND ANOTHER Vs. STATE OF PUNJAB
|
July 2, 2012 |
|
GURLAL SINGH @ SONU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2012 |
|
GURMAIL SINGH Vs. LAL SINGH ETC.
|
January 24, 2012 |
|
GURMAIL SINGH Vs. BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI & OTHERS
|
December 7, 2012 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2012 |
|
GURMAIL SINGH Vs. SUPERINTENDING CANAL OFFICER
|
October 12, 2012 |
|
GURMAIL SINGH Vs. RAKESH KUMAR
|
August 30, 2012 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
GURMAIL SINGH Vs. BHAG SINGH AND ORS
|
September 28, 2012 |
|
GURMAIL SINGH Vs. DIRECTOR RURAL DEVELOPMENT
|
April 30, 2012 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
March 30, 2012 |
|
GURMAIL SINGH (DECEASED) Vs. AMAR NATH AND OTHERS
|
May 18, 2012 |
|
GURMAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
GURMAIL SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
April 19, 2012 |
|
GURMAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2012 |
|
GURMAIL SINGH AND OTHERS Vs. KIRPAL KAUR AND OTHERS
|
February 13, 2012 |
|
GURMAIL SINGH AND OTHERS Vs. AMARJIT KAUR AND OTHERS
|
September 4, 2012 |
|
GURMAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
GURMAIL SINGH KAKA SINGH Vs. RAN SINGH
|
April 26, 2012 |
|
GURMATPAL SINGH Vs. STATE OF HARYANA
|
May 11, 2012 |
|
GURMEET @ MITA AND OTHERS Vs. STATE OF HARYANA
|
October 1, 2012 |
|
GURMEET KAUR Vs. ADDL REGISTRAR
|
September 20, 2012 |
|
GURMEET SINGH Vs. JOGINDER KAUR AND OTHERS
|
January 31, 2012 |
|
GURMEET SINGH Vs. KUNDAN SINGH AND OTHERS
|
November 15, 2012 |
|
GURMEET SINGH Vs. STATE OF PUNJAB & ANR
|
February 13, 2012 |
|
GURMEET SINGH Vs. MANJEET SINGH
|
December 14, 2012 |
|
GURMEET SINGH Vs. STATE OF HARAYANA
|
February 6, 2012 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
February 10, 2012 |
|
GURMEET SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
January 11, 2012 |
|
GURMEET SINGH (SINCE DECEASED) Vs. STATE OF PUNJAB
|
April 4, 2012 |
|
GURMEET SINGH @ PINKY AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 31, 2012 |
|
GURMEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 2012 |
|
GURMEET SINGH AND ORS Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 6, 2012 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2012 |
|
GURMEET SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
GURMEJ SINGH AND OTHERS Vs. SANTOKH SINGH
|
January 16, 2012 |
|
GURMEJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 16, 2012 |
|
GURMINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2012 |
|
GURMIT KAUR Vs. MOHAN SINGH
|
February 22, 2012 |
|
GURMIT KAUR AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB, CHANDIGARH AND
OTHERS
|
September 17, 2012 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2012 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 9, 2012 |
|
GURMIT SINGH Vs. MADAN LAL
|
October 15, 2012 |
|
GURMIT SINGH ALIAS RAMMI Vs. STATE OF PUNJAB
|
March 6, 2012 |
|
GURMIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 17, 2012 |
|
GURMIT SINGH AND OTHERS Vs. SADHU SINGH AND OTHERS
|
September 10, 2012 |
|
GURMITOO DEVI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 11, 2012 |
|
GURMUKH SINGH Vs. GURSHARAN KAUR
|
November 2, 2012 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
July 25, 2012 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
November 2, 2012 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
GURMUKH SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 28, 2012 |
|
GURNAIB SINGH Vs. BALDEV SINGH AND ANOTHER
|
January 31, 2012 |
|
GURNAM KAUR & ORS Vs. STATE OF PUNJAB & ORS
|
September 27, 2012 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
GURNAM SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
March 19, 2012 |
|
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2012 |
|
GURNAM SINGH @ GAMI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 25, 2012 |
|
GURNAM SINGH @ GAMMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2012 |
|
GURNAM SINGH ALIAS BILLA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2012 |
|
GURNAM SINGH ANA ORS Vs. STATE OF PUNJAB AND ORS
|
March 30, 2012 |
|
GURNAM SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2012 |
|
GURNAM SINGH AND OTHERS Vs. KAMLA RANI MEHTA AND OTHERS
|
January 9, 2012 |
|
GURNAM SINGH AND OTHERS Vs. KARM SINGH
|
January 6, 2012 |
|
GURNEK SINGH ALIAS GAGANI Vs. STATE OF PUNJAB
|
August 16, 2012 |
|
GURPAL DASS Vs. OM PARKASH
|
July 9, 2012 |
|
GURPAL KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
|
GURPAL KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
January 14, 2012 |
|
GURPAL RAI AND ORS Vs. SURJIT KAUR
|
March 30, 2012 |
|
GURPAL SINGH @ SONU Vs. STATE OF PUNJAB
|
July 11, 2012 |
|
GURPEET KAUR Vs. PSEB
|
February 1, 2012 |
|
GURPEET SINGH AND OTHERS, KULDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ORS
|
February 9, 2012 |
|
GURPINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 24, 2012 |
|
GURPREET KAUR Vs. STATE OF HARYANA AND ANOTHER
|
November 1, 2012 |
|
GURPREET KAUR Vs. SUB-POST MASTER AND OTHERS
|
September 11, 2012 |
|
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
December 6, 2012 |
|
GURPREET SINGH Vs. DIRECTOR, PUBLIC INSTRUCTION, SECONDARY EDUCATION, PUNJAB
|
September 3, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
December 17, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
November 8, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
January 2, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
August 23, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
November 9, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
July 19, 2012 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
GURPREET SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
January 25, 2012 |
|
GURPREET SINGH @ GOPY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 3, 2012 |
|
GURPREET SINGH @ SONU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
GURPREET SINGH AND ANOTHER Vs. PUSHPINDER SINGH
|
October 1, 2012 |
|
GURPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2012 |
|
GURPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 22, 2012 |
|
GURPREET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 2012 |
|
GURPREET SINGH MEHAL Vs. SUDESH KUMARI AND ANOTHER
|
August 27, 2012 |
|
GURPREM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
GURSEWAK SINGH Vs. GUPTA SALES CORPORATION
|
March 5, 2012 |
|
GURSEWAK SINGH @ LEELA SINGH Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
GURSEWAK SINGH @ SEWAK SINGH Vs. STATE OF PUNJAB
|
December 3, 2012 |
|
GURSEWAK SINGH @ SEWAK SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
GURSEWAK SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
GURSEWAK SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
GURSEWAK SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
GURSHARAN JEET KAUR Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
GURSHARAN KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
November 3, 2012 |
|
GURSHARAN KUMAR Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
GURSIMRAT PAL KAUR Vs. ASHA NAND
|
September 24, 2012 |
|
GURTEJ SINGH Vs. JASWINDER SINGH AND OTHERS
|
January 9, 2012 |
|
GURTEK SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2012 |
|
GURU RICE MILLS Vs. PUNJAB STATE
|
September 4, 2012 |
|
GURUDWARA SAHIB SIDHSAR Vs. SHROMANI GURUDWARA PARBANDHAK COMMITTEE
|
July 2, 2012 |
|
GURVEER KAUR Vs. STATE OF HARYANA
|
May 17, 2012 |
|
GURVEER SINGH ALIAS GARRY Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
GURVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2012 |
|
GURVINDER SINGH @ BHINDER Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
GURWANT SINGH Vs. ASSISTANT COMMISSIONER
|
January 31, 2012 |
|
GURWINDER PAL SINGH Vs. PIARA SINGH
|
July 25, 2012 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
GURWINDER SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
September 19, 2012 |
|
GURWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2012 |
|
GURWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2012 |
|
GYAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 26, 2012 |
|
GYANI RAM Vs. STATE OF HARYANA
|
December 1, 2012 |
|
GYATRI KUMAR Vs. DARPAN KAPOOR AND ORS
|
October 18, 2012 |
|
H & H WINES Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2012 |
|
H C RATTAN SINGH Vs. HARYANA STATE AND OTHERS
|
January 18, 2012 |
|
H S BAWA (DEAD) THROUGH HIS LRS Vs. COMMISSIONER OF INCOME TAX, AND ANOTHER
|
January 24, 2012 |
|
H.C. ARORA Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
H.C. ARORA Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2012 |
|
H.S. KHOSA Vs. STATE OF PUNJAB
|
November 30, 2012 |
|
H.S. RATHI Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2012 |
|
HAIM SINGH, SALESMAN Vs. STATE OF HARYANA
|
January 5, 2012 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
HAKAM SINGH Vs. PARAMJIT SINGH
|
May 30, 2012 |
|
HAKAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2012 |
|
HAKIKAT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 28, 2012 |
|
HAKIMAN Vs. STATE OF HARYANA AND ANOTHER
|
October 8, 2012 |
|
HALDARI COOPERATIVE CREDIT & SERVICE SOCIETY LIMITED Vs. RAMESHWAR
|
January 2, 2012 |
|
HAMBURG SUDAMERIKANISHE Vs. RIBA TEXTILES P LTD.
|
December 6, 2012 |
|
HAMIDA KHATOON Vs. STATE OF HARYANA
|
January 23, 2012 |
|
HAMIR SINGH Vs. SURJIT SINGH AND OTHERS
|
January 2, 2012 |
|
HAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 6, 2012 |
|
HANDA ENGINEERING Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
September 14, 2012 |
|
HANNAN Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2012 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
HANS RAJ Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
HANS RAJ Vs. SANJAY MUTREJA
|
September 17, 2012 |
|
HANS RAJ AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
HANS RAJ CHAUDHARY Vs. NANHI DEVI
|
September 21, 2012 |
|
HANS RAJ DHALL Vs. STATE (UNION TERRITORY, CHANDIGARH) AND ANOTHER
|
July 4, 2012 |
|
HANS RAJ RANA Vs. STATE OF PUNJAB AND ANOTHER
|
October 3, 2012 |
|
HANS RAJ RANA Vs. STATE OF PUNJAB AND ANOTHER
|
May 24, 2012 |
|
HANSAFLON PLASTO CHEM LTD Vs. STATE OF HARYANA AND OTHERS
|
July 5, 2012 |
|
HANUMAN AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
December 4, 2012 |
|
HANUWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 16, 2012 |
|
HAPPY @ DEVINDER Vs. STATE OF U.T. CHANDIGARH
|
March 16, 2012 |
|
HAR CHAND Vs. STATE OF HARYANA
|
October 3, 2012 |
|
HAR NARAIN Vs. REVTI PARKASH
|
March 5, 2012 |
|
HARBANS BUNGAR & ANOTHER Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
September 25, 2012 |
|
HARBANS KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 16, 2012 |
|
HARBANS KAUR AND OTHERS Vs. K IRANJIT SINGH AND ANOTHER
|
February 25, 2012 |
|
HARBANS LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 20, 2012 |
|
HARBANS LAL SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
HARBANS SINGH Vs. KULDIP SINGH AND ANR.
|
December 18, 2012 |
|
HARBANS SINGH Vs. K L BAGHLA
|
November 1, 2012 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 23, 2012 |
|
HARBANS SINGH Vs. BAHADUR SINGH
|
November 20, 2012 |
|
HARBANS SINGH Vs. JAGTAR SINGH
|
December 20, 2012 |
|
HARBANS SINGH Vs. HARBILAS SINGH
|
May 1, 2012 |
|
HARBANS SINGH AND OTHERS Vs. SECRETARY TO GOVERNMENT OF PUNJAB AND OTHERS
|
June 1, 2012 |
|
HARBANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2012 |
|
HARBANT SINGH BAJWA Vs. STATE OF PUNJAB AND ANOTHER
|
October 17, 2012 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2012 |
|
HARBHAJAN SINGH Vs. BALWANT SINGH AND OTHERS
|
March 26, 2012 |
|
HARBHAJAN SINGH Vs. JANAK RAJ GUPTA
|
May 17, 2012 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB & OTHERS
|
January 17, 2012 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2012 |
|
HARBHAJAN SINGH Vs. UNION OF INDIA
|
February 24, 2012 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 26, 2012 |
|
HARBHAJAN SINGH ALIAS KAKA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
|
HARBHAJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 10, 2012 |
|
HARBHAJAN SINGH AND OTHERS Vs. TIRATH SINGH AND OTHERS
|
January 2, 2012 |
|
HARBHAJAN SINGH BIR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
November 6, 2012 |
|
HARBHEJ SINGH @ BHEJA @ GURBEJ SINGH Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
HARBIR AND OTHERS Vs. BHABHUTI
|
November 20, 2012 |
|
HARBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2012 |
|
HARBRINDER SINGH AND OTHERS Vs. PAWAN KUMAR SHARMA AND OTHERS
|
October 16, 2012 |
|
HARCHAND AND ANOTHER Vs. JUGBIR SINGH AND OTHERS
|
January 2, 2012 |
|
HARCHAND SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
HARCHAND SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER/REVENUE, PUNJAB AND OTHERS
|
July 3, 2012 |
|
HARCHAND SINGH AND OTHERS Vs. STATE OF HARYANA
|
September 24, 2012 |
|
HARCHAND SNOWER SON OF AMAR NATH Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
August 9, 2012 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
HARCHARAN SINGH Vs. GURDEV SINGH
|
February 22, 2012 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB ETC
|
January 12, 2012 |
|
HARCHARAN SINGH Vs. DARSHAN SINGH KHERA
|
May 21, 2012 |
|
HARCHARAN SINGH Vs. SATVINDER SATARA
|
January 3, 2012 |
|
HARCHARAN SINGH & OTHERS Vs. BALVIR KAUR & OTHERS
|
March 27, 2012 |
|
HARCHARAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 23, 2012 |
|
HARCHARANJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 13, 2012 |
|
HARDEEP KAUR Vs. STATE OF HARYANA
|
March 1, 2012 |
|
HARDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
HARDEEP SHARMA Vs. STATE OF PUNJAB
|
December 18, 2012 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
HARDEEP SINGH Vs. BUTA SINGH & OTHERS
|
February 28, 2012 |
|
HARDEEP SINGH Vs. MANJIT KAUR
|
November 23, 2012 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
November 6, 2012 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
HARDEEP SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 18, 2012 |
|
HARDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 19, 2012 |
|
HARDEV SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND OTHERS
|
February 23, 2012 |
|
HARDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 15, 2012 |
|
HARDEV SINGH Vs. JARNAIL SINGH
|
January 18, 2012 |
|
HARDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 17, 2012 |
|
HARDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 2012 |
|
HARDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 17, 2012 |
|
HARDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 18, 2012 |
|
HARDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2012 |
|
HARDEV SINGH TIUR Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2012 |
|
HARDEV SINGH TIUR Vs. STATE OF PUNJAB AND OTHERS
|
November 22, 2012 |
|
HARDEVA Vs. STATE OF HARYANA
|
May 31, 2012 |
|
HARDEVA Vs. JAGDEV SINGH AND OTHERS
|
January 31, 2012 |
|
HARDIAL SINGH Vs. BANK OF BARODA
|
April 26, 2012 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB AND ORS
|
July 19, 2012 |
|
HARDIP SINGH Vs. RAJWANT KAUR AND ANOTHER
|
February 1, 2012 |
|
HARDWAI & OTHERS Vs. MUKHRAM & OTHERS
|
February 10, 2012 |
|
HARENDER AND ORS Vs. SATBIR SINGH AND OTHERS
|
February 3, 2012 |
|
HARGOBIND SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER FEROZEPUR, CANAL CIRCLE, FEROZEPUR AND OTHERS
|
February 21, 2012 |
|
HARI CHAND Vs. MADAN MOHAN AND OTHERS
|
February 2, 2012 |
|
HARI DEV AND OTHERS Vs. STATE OF HARYANA
|
January 9, 2012 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
March 12, 2012 |
|
HARI OM BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2012 |
|
HARI PAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 15, 2012 |
|
HARI PARSAD Vs. UNION OF INDIA
|
May 17, 2012 |
|
HARI PRASAD Vs. UNION TERRIORY
|
October 1, 2012 |
|
HARI RAM Vs. DHARI LAL
|
January 23, 2012 |
|
HARI RAM AND ORS Vs. SECRETARY TO GOVERNMENT OF HARYANA
|
January 13, 2012 |
|
HARI RAM MITTAL Vs. STATE OF HARYANA
|
May 17, 2012 |
|
HARI SINGH Vs. STATE OF HARYANA
|
November 17, 2012 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
HARI SINGH Vs. LALIT KUMAR MAKKAR AND OTHERS
|
October 11, 2012 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
May 23, 2012 |
|
HARI SINGH @ HARISH AND ANOTHER Vs. NARESH KUMAR AGGARWAL AND ANOTHER
|
May 16, 2012 |
|
HARI SINGH @ LEELY AND OTHERS Vs. MEWA SINGH AND OTHERS
|
March 21, 2012 |
|
HARIKESH Vs. STATE OF HARYANA
|
March 7, 2012 |
|
HARINDER KUMARI W/O MADAN MOHAN Vs. STATE OF PUNJAB & ORS
|
February 6, 2012 |
|
HARINDER SINGH Vs. MUNI LAL AND ORS.
|
July 10, 2012 |
|
HARINDER SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
October 12, 2012 |
|
HARINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 14, 2012 |
|
HARINDERJEET SINGH SANDHU Vs. MUKHTIAR SINGH
|
July 9, 2012 |
|
HARIOM SHARMA Vs. STATE OF HARYANA AND OTHERS
|
July 23, 2012 |
|
HARIPAL SINGH AHALWAT Vs. WAZIR SINGH POONIA
|
April 30, 2012 |
|
HARISH CHAND Vs. SOM NATH
|
October 3, 2012 |
|
HARISH CHANDER ALIAS BUNTY Vs. STATE OF HARYANA
|
February 21, 2012 |
|
HARISH GOYAL & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2012 |
|
HARISH KHURANA Vs. STATE OF HARYANA & ANR
|
January 11, 2012 |
|
HARISH KUMAR Vs. RAJ RANI
|
November 2, 2012 |
|
HARISH KUMAR Vs. JATINDER KUMAR AND ANOTHER
|
October 15, 2012 |
|
HARISH KUMAR Vs. STATE OF HARYANA & ANR
|
November 21, 2012 |
|
HARISH KUMAR SACHDEVA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 2, 2012 |
|
HARISH LALIT AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2012 |
|
HARISH SHARMA Vs. STATE OF PUNJAB AND ANR
|
August 14, 2012 |
|
HARIYALI KISAAN BAZAAR AND OTHERS Vs. STATE OF HARYANA
|
May 15, 2012 |
|
HARJEET PURI CHELA LACHHMAN PURI Vs. UNION OF INDIA
|
March 6, 2012 |
|
HARJEET SINGH Vs. RAMBINDER SINGH AND OTHERS
|
March 27, 2012 |
|
HARJINDER KAUR Vs. NARINDER SINGH MANGAT
|
January 4, 2012 |
|
HARJINDER KAUR Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
HARJINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
November 15, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
September 5, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 1, 2012 |
|
HARJINDER SINGH @ RAJINDER SINGH Vs. KARAM CHAND AND ANOTHER
|
May 8, 2012 |
|
HARJINDER SINGH ALIAS TOTI Vs. STATE OF PUNJAB
|
December 20, 2012 |
|
HARJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
HARJINDER SINGH S/O SH. BALVIR SINGH, RESIDENT OF VILLAGE AAKRI, TEHSIL RAJPURA, DISTRICT PATIALA Vs. GRAM PANCHAYAT, VILLAGE AAKRI, TEHSIL RAJPURA, DISTT. PATIALA; DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS, PUNJAB (EXERCISING THE POWERS OF COMMISSIONER), CHANDIGARH; COLLECTOR-CUM-DEPUTY COMMISSIONER, NAWANSHAHR
|
March 21, 2012 |
|
HARJIT KAUR Vs. UDEY SINGH
|
April 27, 2012 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
HARJIT KAUR Vs. SARABJIT KAUR
|
August 1, 2012 |
|
HARJIT KAUR AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
December 7, 2012 |
|
HARJIT KAUR WIDOW OF SURINDER SINGH AND ANOTHER Vs. GURDIP KAUR WIDOW OF SURINDER SINGH AND OTHERS
|
August 2, 2012 |
|
HARJIT SINGH Vs. PUNJABI UNIVERSITY
|
January 20, 2012 |
|
HARJIT SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
December 19, 2012 |
|
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2012 |
|
HARJIT SINGH & ANOTHER Vs. STATE OF PUNJAB
|
May 30, 2012 |
|
HARJIT SINGH @ JITA Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
HARJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 7, 2012 |
|
HARJIT SINGH AND ANR Vs. STATE OF PUNJAB
|
July 25, 2012 |
|
HARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 17, 2012 |
|
HARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
HARJOT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
HARJOT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2012 |
|
HARKARANJIT SINGH AND OTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 16, 2012 |
|
HARKRISHAN KAMBOJ Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
HARMAIL SINGH AND ANOTHER Vs. BALKARAN SINGH
|
May 7, 2012 |
|
HARMANDEEP GAUR Vs. RAJAN AND ANOTHER
|
February 3, 2012 |
|
HARMEET KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
HARMEET SINGH Vs. STATE OF PUNJAB
|
December 20, 2012 |
|
HARMEHAK NARULA Vs. PANJAB UNIVERSITY, CHANDIGARH AND ANOTHER
|
July 23, 2012 |
|
HARMEHAK NARULA Vs. PANJAB UNIVERSITY, CHANDIGARH & ANOTHER
|
July 25, 2012 |
|
HARMEL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2012 |
|
HARMESH Vs. SONIA
|
April 2, 2012 |
|
HARMESH KUMAR JAIN Vs. RAVINDER KUMAR JAIN
|
October 1, 2012 |
|
HARMESH RANA Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2012 |
|
HARMESH SINGH Vs. STATE OF PUNJAB
|
July 4, 2012 |
|
HARMINDER KAUR Vs. UNION OF INDIA
|
September 25, 2012 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB
|
April 18, 2012 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
November 15, 2012 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB
|
February 15, 2012 |
|
HARMINDER SINGH @ BAGGA AND ANOTHER Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
HARMINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2012 |
|
HARMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 7, 2012 |
|
HARMIT SINGH AND ANOTHER Vs. STATE BANK OF PATIALA AND OTHERS
|
February 9, 2012 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
August 21, 2012 |
|
HARNEET SINGH KHURANA Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2012 |
|
HARNEET SINGH KHURANA Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2012 |
|
HARNEET SINGH KHURANA Vs. STATE OF PUNJAB
|
July 2, 2012 |
|
HARNEK SINGH Vs. RANJIT SINGH
|
July 30, 2012 |
|
HARNEK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 11, 2012 |
|
HARNEK SINGH @ BABBA & ORS Vs. STATE OF PUNJAB & ORS
|
December 3, 2012 |
|
HARNEK SINGH AND ANOTHER Vs. HARMEL SINGH AND ANOTHER
|
July 4, 2012 |
|
HARPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2012 |
|
HARPAL SINGH Vs. JOINT HINDU FAMILY M/S KISHORE LAL RAJINDER KUMAR
|
September 4, 2012 |
|
HARPAL SINGH Vs. JIWAN KUMAR & ORS.
|
July 31, 2012 |
|
HARPAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
October 17, 2012 |
|
HARPHOOL SINGH Vs. SUBHASH CHANDER
|
June 1, 2012 |
|
HARPHOOL SINGH Vs. JAI BHAGWAN
|
April 26, 2012 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
June 8, 2012 |
|
HARPREET KAUR Vs. DHARMINDER SINGH
|
January 31, 2012 |
|
HARPREET KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
August 24, 2012 |
|
HARPREET KAUR & OTHERS Vs. ASHOK KUMAR & OTHERS
|
November 8, 2012 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
July 11, 2012 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
HARPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 7, 2012 |
|
HARPREET SINGH Vs. PRESINDING OFFICER INDUSTRIAL TRIBUNAL
|
May 17, 2012 |
|
HARPREET SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
September 4, 2012 |
|
HARPREET SINGH @ HARRY Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
HARPREET SINGH AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 2012 |
|
HARPREET SINGH MANSAHIA Vs. STATE OF PUNJAB & ANOTHER
|
August 22, 2012 |
|
HARSARUP Vs. SUNDER LAL & OTHERS
|
November 1, 2012 |
|
HARSH ARORA Vs. B D SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS
|
November 22, 2012 |
|
HARSH THAPAR Vs. STATE OF PUNJAB
|
September 21, 2012 |
|
HARSHARAN SINGH AND ANOTHER Vs. BHAG SINGH AND ANOTHER
|
August 31, 2012 |
|
HARSIMRAN SINGH ALIAS HOBBY & ORS Vs. STATE OF PUNJAB & ANR
|
September 27, 2012 |
|
HARSIMRANJIT SINGH BHATIA Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
HARVEL SINGH Vs. RANJIT SINGH & ANOTHER
|
July 24, 2012 |
|
HARVINDER ALIAS HEAVY Vs. STATE OF HARYANA
|
September 21, 2012 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
December 19, 2012 |
|
HARVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 2012 |
|
HARVIR SINGH RAO Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND ANOTHER
|
November 8, 2012 |
|
HARWANT SINGH Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
HARWINDER SINGH @ PAPPU SINGH Vs. AMARDEEP SINGH
|
October 12, 2012 |
|
HARWINDER SINGH ALIAS HINDI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2012 |
|
HARWINDER SINGH ALIAS RIPAL Vs. STATE OF PUNJAB
|
August 22, 2012 |
|
HARWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER Vs. HAWA SINGH AND ANOTHER
|
August 23, 2012 |
|
HARYANA COOP MARKETING SOCIETY LTD , NARWANA Vs. RAJAT JAIN AND OTHERS
|
August 3, 2012 |
|
HARYANA FINANCIAL CORPORATION Vs. D R SHARMA
|
March 20, 2012 |
|
HARYANA LABOUR WELFARE BOARD Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2012 |
|
HARYANA POWER GENERAL CORPN. LTD. AND OTHERS Vs. SUDESH MITTER AND OTHERS
|
March 15, 2012 |
|
HARYANA POWER GENERATION CORPORATION LIMITED Vs. VIKAS CABLE CO
|
November 15, 2012 |
|
HARYANA RENEWABLE ENERGY DEVELOPMENT AGENCY Vs. HITESH RORE, PARTNER
|
October 4, 2012 |
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HARYANA SHEKHAWATI BRAHAMCHARI ASHRAM TRUST Vs. MANI RAM
|
May 31, 2012 |
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HARYANA STATE AGRICULTURAL Vs. PRESIDING OFFICER
|
November 16, 2012 |
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HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. RAM KUMAR NAIDU
|
January 24, 2012 |
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HARYANA STATE ELECTRICITY BOARD Vs. BRITISH MACHINERY SUPPLY COMPANY
|
September 28, 2012 |
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HARYANA STATE ELECTRICITY BOARD AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
January 13, 2012 |
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HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ANOTHER Vs. BAJAJ MECHANICALS PVT LTD
|
January 17, 2012 |
|
HARYANA STATE THROUGH COLLECTOR, JIND AND OTHERS Vs. PROMILA AND ANOTHER
|
February 6, 2012 |
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HARYANA STATE THROUGH SECRETARY, INDUSTRIES DEPARTMENT Vs. SURINDER KUMAR SANGHI SON OF SHRI OM PARKASH SANGHI
|
December 21, 2012 |
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HARYANA TOURISM CORPORATION LIMITED Vs. M/S SHIVALAYA CONSTRUCTION COMPANY AND ANOTHER
|
May 14, 2012 |
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HARYANA URBAN DEV AUTHORITY AND OTHERS Vs. SUBHASH AHUJA AND ANOTHER
|
October 16, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHAIRMAN, PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) AND ANOTHER
|
February 27, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ANITA THROUGH MANJEET SINGH
|
March 19, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HUKAM CHAND AND OTHERS
|
September 28, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY & ANOTHER Vs. VINOD MITTAL & OTHERS
|
October 16, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. DALJIT SINGH AND OTHERS
|
August 3, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS Vs. FRIENDS
|
August 14, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. GURUDWARA SAHIB SANT RAVI DASS JI MAHARAJ AND ANOTHER
|
October 8, 2012 |
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HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS Vs. SANDEEP AND OTHERS
|
April 25, 2012 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
February 21, 2012 |
|
HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS Vs. KELO DEVI AND ANOTHER
|
November 7, 2012 |
|
HARYANA WAKF BOARD Vs. JASWINDER SINGH AND ANOTHER
|
January 18, 2012 |
|
HARYANA WAREHOUSING CORPORATION AND OTHERS Vs. M/S GUPTA ELECTRIC COMPANY AND ANOTHER
|
September 5, 2012 |
|
HATTE SINGH Vs. STATE OF HARYANA
|
September 14, 2012 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
March 28, 2012 |
|
HAWA SINGH AND OTHERS Vs. STATE OF HARYANA
|
March 21, 2012 |
|
HAZARA SINGH Vs. NAZAR SINGH
|
January 27, 2012 |
|
HAZARA SINGH, MA, LL B Vs. GURU NANAK DEV UNIVERSITY
|
February 13, 2012 |
|
HC NIRANJAN SINGH THROUGH HIS L RS Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2012 |
|
HDFC BANK LIMITED Vs. GEE KAY INTERNATIONAL
|
June 1, 2012 |
|
HDFC BANK LTD Vs. STATE OF PUNJAB
|
July 13, 2012 |
|
HEAD MASTER, GOVT HIGH SCHOOL Vs. UDAY VEERA & ANOTHER
|
March 28, 2012 |
|
HEENA Vs. GAGANDEEP SINGH
|
February 17, 2012 |
|
HEENA SETH & ANOTHER Vs. ICICI BANK LTD
|
March 27, 2012 |
|
HEERA SINGH Vs. STATE OF PUNJAB
|
February 22, 2012 |
|
HEM RAJ Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2012 |
|
HEM RAJ Vs. STATE OF PUNJAB AND ANOTHER
|
July 10, 2012 |
|
HEM RAJ AND ANOTHER Vs. NARAIN SINGH AND OTHERS
|
July 20, 2012 |
|
HEM RAJ JINDAL Vs. GURCHETAN SINGH @ TEJI AND ANOTHER
|
October 9, 2012 |
|
HEM RAJ MUNJAL Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
September 25, 2012 |
|
HEMANT GROVER Vs. STATE OF HARYANA
|
February 1, 2012 |
|
HEMLATA Vs. MASTER AKASH & ANOTHER
|
February 28, 2012 |
|
HERO CYCLES LIMITED Vs. R R AUTOMOTIVE COMPONENTS LTD & OTHERS
|
November 1, 2012 |
|
HET RAM Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
HET RAM AND OTHERS Vs. STATE OF HARYANA
|
January 4, 2012 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HARMOHINDER SINGH AND OTHERS
|
November 23, 2012 |
|
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. MANMOHAN SINGH
|
May 16, 2012 |
|
HIMAL TEWARI S/O LATE SH S PTEWARI Vs. RUPALI TEWARI W/O HIMAL TEWARI
|
July 3, 2012 |
|
HIMANSHU Vs. HEMA
|
March 26, 2012 |
|
HIMMAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 2012 |
|
HIMMAT SINGH CHANNA Vs. BALJINDER KAUR
|
March 23, 2012 |
|
HINDU COLLEGE OF PHARMACY, SONIPAT Vs. HARYANA STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
|
January 5, 2012 |
|
HINDUSTAN UNILEVER LIMITED AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB AND OTHERS
|
March 27, 2012 |
|
HIRA SINGH Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
HISAR BANKMAN COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED Vs. KRISHAN KUMAR SON OF SEWAN RAM
|
September 5, 2012 |
|
HISAR EX NAVAL PERSONNEL WELFARE SOCIETY Vs. STATE OF HARYANA AND ANOTHER
|
February 1, 2012 |
|
HITENDER DAWAR Vs. MUNICIPAL CORPORATION, GURGAON
|
February 29, 2012 |
|
HMM COACHES LTD Vs. STATE OF HARYANA
|
July 13, 2012 |
|
HOME MADE BAKERS (INDIA LTD ) Vs. FOOD INSPECTOR (STATE OF PUNJAB) AND OTHERS
|
October 30, 2012 |
|
HONEY @ GUJJAR @ RAJINDER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2012 |
|
HONEY KOCHHAR ALIAS HANISH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2012 |
|
HONEY RANDHAWA Vs. JASBIR S. RANDHAWA
|
February 22, 2012 |
|
HOSHIAR SINGH Vs. TEHSILDAR (SALES) AND OTHERS
|
February 6, 2012 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
October 11, 2012 |
|
HOSHIYAR Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2012 |
|
HUKAM CHAND Vs. TEJ PAL AND ANOTHER
|
March 23, 2012 |
|
HUKAM CHAND SURI Vs. STATE OF PUNJAB
|
July 4, 2012 |
|
HUKAM SINGH Vs. MAGHAR SINGH AND OTHERS
|
October 15, 2012 |
|
HUKAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 24, 2012 |
|
HUKAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 27, 2012 |
|
HUKAM SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 5, 2012 |
|
HULAS CHAND JAIN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2012 |
|
HUNNY SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2012 |
|
I HASSAN AND ANOTHER Vs. AJAY DUTT AND ANOTHER
|
April 20, 2012 |
|
IBRAHIM @ IBBA Vs. STATE OF HARYANA
|
August 23, 2012 |
|
IBRAN @ BRAN Vs. STATE OF PUNJAB AND ANOTHER
|
January 14, 2012 |
|
ICICI BANK LIMITED Vs. BANWARI LAL AND ANOTHER
|
October 8, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. PERMANENT LOK ADALAT, FEROZEPUR
|
July 6, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. JOG RAJ AND ANOTHER
|
March 23, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PARAMJIT KAUR
|
September 12, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PAWAN SINGH AND OTHERS
|
January 24, 2012 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2012 |
|
IDEA CELLULAR LIMITED Vs. HATISH KATARIA
|
May 1, 2012 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. ISHWAR SINGH AND OTHERS
|
November 8, 2012 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. KRISHNA DEVI
|
January 18, 2012 |
|
ILAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
ILLIAS Vs. STATE OF HARYANA
|
August 30, 2012 |
|
IMAGING SOLUTIONS PVT.LTD. Vs. HUGHES COMMUNICATIONS INDIA LTD.
|
November 17, 2012 |
|
IMPERIAL GARDENS PVT LTD Vs. J P SINGLA AND ANOTHER
|
March 16, 2012 |
|
INDER DUTT SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 23, 2012 |
|
INDER PAL AND OTHERS Vs. STATE OF HARYANA
|
January 18, 2012 |
|
INDER PAL AND OTHERS Vs. NIDHI AND ANOTHER
|
January 4, 2012 |
|
INDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 15, 2012 |
|
INDER PAUL SINGH Vs. MANJIT KAUR
|
August 17, 2012 |
|
INDER RAJ Vs. JIT RAM
|
May 7, 2012 |
|
INDER SAIN AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
January 5, 2012 |
|
INDER SINGH Vs. STATE OF HARYANA
|
November 29, 2012 |
|
INDER SINGH & OTHERS Vs. PRITAM SINGH & OTHERS
|
March 29, 2012 |
|
INDER SINGH AND ORS Vs. STATE OF HARYANA
|
October 4, 2012 |
|
INDER SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 25, 2012 |
|
INDER SINGH PORIA Vs. STATE OF HARYANA AND ANOTHER
|
February 24, 2012 |
|
INDERAJ Vs. STATE OF HARYANA
|
December 6, 2012 |
|
INDERJEET SINGH Vs. STATE OF PUNJAB & ANR
|
November 29, 2012 |
|
INDERJEET SINGH @ LADDI Vs. STATE OF PUNJAB
|
September 6, 2012 |
|
INDERJEET SINGH BEDI Vs. STATE OF UT CHANDIGARH AND ORS
|
July 9, 2012 |
|
INDERJIT Vs. STATE OF PUNJAB AND ANOTHER
|
February 15, 2012 |
|
INDERJIT ANAND AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 10, 2012 |
|
INDERJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2012 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
INDERJIT SINGH AND ANOTHER Vs. MOHINDER KAUR
|
February 27, 2012 |
|
INDERJIT SOOD & ORS Vs. SHIV KUMAR & ORS
|
October 17, 2012 |
|
INDIAN OVERSEAS BANK Vs. UNION OF INDIA AND OTHERS
|
March 26, 2012 |
|
INDIAN OVERSEAS BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
|
September 28, 2012 |
|
INDIRA AND OTHERS Vs. RAJ KUMAR
|
July 18, 2012 |
|
INDRA RANI Vs. INCOME TAX OFFICER
|
January 2, 2012 |
|
INDRAWATI Vs. GOPI RAM AND OTHERS
|
January 6, 2012 |
|
INDRAWATI Vs. STATE OF HARYANA
|
December 21, 2012 |
|
INDUCTION FURNACE ASSOCIATION Vs. PUNJAB STATE POWER CORPORATION LTD
|
May 17, 2012 |
|
INDUSIND BANK LIMITED Vs. AMIT MITTAL & ANOTHER
|
August 13, 2012 |
|
INDUSIND BANK LTD. Vs. BHULLAR TRANSPORT COMPANY
|
November 15, 2012 |
|
INDUSLND BANK LTD Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2012 |
|
ING INFOTEK INTERNATIONAL PVT. LIMITED Vs. THE HARYANA WAREHOUSING CORPORATION AND ANOTHER
|
July 13, 2012 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS Vs. RAJESH CHADHA
|
August 22, 2012 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SANJAY MEHTANI, CHARTERED ACCOUNTANT, AND ANOTHER
|
March 1, 2012 |
|
INTERNATIONAL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2012 |
|
IP SUPPORT SERVICES (INDIA_ PVT LTD ) Vs. DLF LIMITED
|
October 5, 2012 |
|
IQBAL ARORA AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
February 2, 2012 |
|
IQBAL KAUR Vs. LT COL. BALDEV SINGH
|
July 2, 2012 |
|
IQBAL SINGH Vs. MAHINDERA AND MAHINDERA FINANCIAL SERVICES LTD
|
October 11, 2012 |
|
IQBAL SINGH Vs. DILPREET SINGH & ANR
|
September 11, 2012 |
|
IQBAL SINGH @ DINKY Vs. STATE OF PUNJAB
|
January 6, 2012 |
|
IQBAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
IQBAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 30, 2012 |
|
IQBAL SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE) AND SECRETARY TO GOVERNMENT AND OTHERS
|
January 25, 2012 |
|
IQBAL SINGH DHILLON Vs. PANJAB UNIVERSITY, CHANDIGARH
|
May 9, 2012 |
|
IQBAL SINGH PATWARI Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
IRVINDER KAUR AND ANOTHER Vs. STATE OF U T CHANDIGARH AND ANOTHER
|
May 23, 2012 |
|
ISHA Vs. STATE OF HARYANA
|
September 20, 2012 |
|
ISHER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2012 |
|
ISHRAR KHAN & OTHERS Vs. STATE OF HARYANA
|
March 12, 2012 |
|
ISHWAR DUTT Vs. SAROJ RANI
|
March 5, 2012 |
|
ISHWAR SINGH Vs. SURAT SINGH AND OTHERS
|
March 27, 2012 |
|
ISHWAR SINGH Vs. RAM PYARI
|
October 12, 2012 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2012 |
|
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2012 |
|
ISHWAR SINGH Vs. DALIP SINGH AND OTHERS
|
August 14, 2012 |
|
ISHWAR SINGH Vs. WORKMAN COMPENSATION COMMISSIONER,PANIPAT
|
March 3, 2012 |
|
ISHWAR SINGH AND ANOTHER Vs. SANJIV KUMAR AND OTHERS
|
October 9, 2012 |
|
ISHWAR SINGH AND OTHERS Vs. RAM KISHOR AND ANOTHER
|
September 12, 2012 |
|
ISHWAR SINGH NAIN Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2012 |
|
ISHWAR SINGH, Vs. HARYANA PRATHMIK SHIKSHA PARIYOJNA PARISHAD
|
March 27, 2012 |
|
ISRAIL Vs. MUSTAK AHMAD & OTHERS
|
August 23, 2012 |
|
J K BUILDERS & CONTRACTORS Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2012 |
|
J P SINGLA AND ANOTHER Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
November 26, 2012 |
|
J R GANGWANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 15, 2012 |
|
J R MEMORIAL COLLEGE OF EDUCATION, REWARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 13, 2012 |
|
J R SOLVENT INDUSTRIES (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
April 16, 2012 |
|
J S AGRO Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
J S RIAR Vs. STATE OF PUNJAB
|
September 3, 2012 |
|
J.D.JAIN Vs. STATE OF PUNJAB
|
March 19, 2012 |
|
J.P. RANGA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 1, 2012 |
|
J.S.BHULLAR Vs. HARBANS KAUR
|
December 19, 2012 |
|
JACKSONS LABORATORIES PVT LIMITED AND ANOTHER Vs. DISTRICT DRUGS INSPECTOR, AMRITSAR
|
August 13, 2012 |
|
JAFFAR HUSSAIN Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
JAG PARSHAD Vs. UNION OF INDIA AND OTHERS
|
November 8, 2012 |
|
JAG PARVESH Vs. PRAHLAD AND OTHERS
|
February 14, 2012 |
|
JAG RAM Vs. LALIT KUMAR AND ANOTHER
|
March 6, 2012 |
|
JAGAN NATH Vs. STATE OF PUNJAB & OTHERS
|
November 9, 2012 |
|
JAGAN NATH SHARMA Vs. ANITA MEHTANI
|
October 8, 2012 |
|
JAGAR SINGH Vs. BAKHSHISH SINGH
|
May 14, 2012 |
|
JAGAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2012 |
|
JAGAT SINGH Vs. STATE OF PUNJAB
|
May 22, 2012 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
January 23, 2012 |
|
JAGAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 29, 2012 |
|
JAGATJIT INDUSTRIES LTD Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
JAGBIR Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
JAGBIR Vs. STATE OF HARYANA
|
August 29, 2012 |
|
JAGBIR Vs. SUBHASH AND OTHERS
|
September 28, 2012 |
|
JAGBIR AND OTHERS Vs. STATE OF HARYANA
|
January 13, 2012 |
|
JAGBIR SINGH Vs. KARAM SINGH AND OTHERS
|
March 6, 2012 |
|
JAGBIR SINGH AND ANOTHER Vs. NIRMAL SINGH AND OTHERS
|
February 28, 2012 |
|
JAGDEEP KAUR Vs. MANOHAR SINGH
|
March 12, 2012 |
|
JAGDEEP MALIK Vs. STATE OF HARYANA
|
March 26, 2012 |
|
JAGDEEP SINGH Vs. GURJEET KAUR
|
February 21, 2012 |
|
JAGDEEP SINGH AND OTHERS Vs. THE COLLECTOR
|
October 5, 2012 |
|
JAGDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 22, 2012 |
|
JAGDEEP SINGH MAROK Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH AND OTHERS
|
November 23, 2012 |
|
JAGDEV Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2012 |
|
JAGDEV SINGH Vs. BALWANT KAUR GREWAL
|
January 12, 2012 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
JAGDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
December 4, 2012 |
|
JAGDEV SINGH AND ANOTHER Vs. SUKHWINDER SINGH
|
January 2, 2012 |
|
JAGDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 16, 2012 |
|
JAGDISH Vs. JASPAL AND OTHERS
|
November 1, 2012 |
|
JAGDISH Vs. MAHENDER SINGH
|
July 4, 2012 |
|
JAGDISH AHLUWALIA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2012 |
|
JAGDISH AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
January 2, 2012 |
|
JAGDISH CHAND SHARMA Vs. NANAK CHAND
|
April 26, 2012 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
July 30, 2012 |
|
JAGDISH CHANDER AND OTHERS Vs. STATE OF PUNJAB
|
December 4, 2012 |
|
JAGDISH CHANDER TARA Vs. LALIT TARA ALIAS PRINCE
|
January 10, 2012 |
|
JAGDISH KUMAR Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
JAGDISH KUMAR BAKHRI Vs. MANJU BAKHRI
|
January 6, 2012 |
|
JAGDISH KUMAR SIHAG Vs. STATE OF HARYANA AND ANOTHER
|
September 14, 2012 |
|
JAGDISH PAL SINGH AND ORS Vs. STATE OF HARYANA AND ANR
|
September 19, 2012 |
|
JAGDISH PARSHAD Vs. STATE OF PUNJAB AND ANOTHER
|
March 6, 2012 |
|
JAGDISH PARSHAD Vs. TRILOK CHAND
|
May 30, 2012 |
|
JAGDISH PARSHAD BANSAL Vs. STATE OF HARYANA ETC
|
January 3, 2012 |
|
JAGDISH PARSHAD BANSAL AND OTHERS Vs. STATE OF PUNJAB
|
October 16, 2012 |
|
JAGDISH PARSHAD KARTA Vs. SHARAD KUMAR JAIN
|
September 27, 2012 |
|
JAGDISH PARSHAD NAINAWAT Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
JAGDISH RAI Vs. SHIV KUMAR AND OTHERS
|
January 11, 2012 |
|
JAGDISH RAI Vs. GULBIR SINGH
|
May 14, 2012 |
|
JAGDISH RAI AND ANOTHER Vs. ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, KAITHAL AND OTHERS
|
October 31, 2012 |
|
JAGDISH RAI AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
May 7, 2012 |
|
JAGDISH SAHAI Vs. RAUNAK RAM
|
June 1, 2012 |
|
JAGDISH SETIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
August 29, 2012 |
|
JAGDISH SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
February 17, 2012 |
|
JAGDISH SINGH Vs. GIAN SINGH AND OTHERS
|
January 17, 2012 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
February 8, 2012 |
|
JAGDISH SINGH Vs. HARPHOOL SINGH
|
May 16, 2012 |
|
JAGDISH SINGH Vs. HON BLE PUNJAB & HARYANA HIGH COURT THROUGH ITS REGISTRAR
|
July 2, 2012 |
|
JAGDISH SINGH Vs. UNION OF INDIA AND OTHERS
|
November 5, 2012 |
|
JAGDISH SINGH AND ORS Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
JAGDISH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
JAGDISH YADAV Vs. STATE OF HARYANA
|
November 7, 2012 |
|
JAGGA SINGH Vs. SHAM SINGH
|
February 8, 2012 |
|
JAGGA SINGH & ANR Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
JAGGU @ NAMI CHAND Vs. STATE OF PUNJAB
|
August 31, 2012 |
|
JAGIR KAUR Vs. MANPREET SINGH
|
May 10, 2012 |
|
JAGIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2012 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
JAGIR SINGH Vs. DARBARA SINGH
|
January 24, 2012 |
|
JAGIR SINGH Vs. DALBIR SINGH & ANOTHER
|
January 31, 2012 |
|
JAGIR SINGH AND ORS Vs. GURMEJ KAUR
|
January 13, 2012 |
|
JAGJEET SINGH Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
JAGJIT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
January 24, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
JAGJIT SINGH Vs. DIVISIONAL COMMISSIONER, PATIALA AND OTHERS
|
July 30, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 3, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 6, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 26, 2012 |
|
JAGJIT SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
August 16, 2012 |
|
JAGJIT SINGH & OTHERS Vs. GIAN CHAND MANGAT RAI COMMISSION AGENTS AND ANOTHER
|
March 6, 2012 |
|
JAGJIT SINGH @ BITTU CHAWLA AND ANOTHER Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
JAGJIT SINGH @JUJ Vs. STATE OF PUNJAB AND OTHERS
|
November 26, 2012 |
|
JAGJIT SINGH AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
JAGJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 2012 |
|
JAGJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 2012 |
|
JAGJIT SINGH GILL AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LIMITED, THE MALL ROAD, PATIALA, THROUGH ITS MANAGING DIRECTOR & ANOTHER
|
November 22, 2012 |
|
JAGJIWAN SINGH Vs. STATE OF PUNJAB
|
May 3, 2012 |
|
JAGMAL Vs. STATE OF HARYANA AND ORS
|
October 10, 2012 |
|
JAGMAL SINGH Vs. JOINT SUB REGISTRAR KALAYAT AND
|
January 19, 2012 |
|
JAGMAL SINGH Vs. STATE OF HARYANA
|
July 19, 2012 |
|
JAGMAL SINGH Vs. STATE OF HARYANA AND ANR
|
September 5, 2012 |
|
JAGMAL SINGH Vs. STATE OF HARYANA
|
March 29, 2012 |
|
JAGMAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2012 |
|
JAGMAL SINGH AND OTHERS Vs. ATMA RAM
|
August 2, 2012 |
|
JAGMAL SINGH AND OTHERS Vs. JOINT SUB REGISTRAR, KALAYAT AND OTHERS
|
January 19, 2012 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
November 21, 2012 |
|
JAGMOHAN SINGH Vs. PARDEEP AGGARWAL
|
December 4, 2012 |
|
JAGMOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 3, 2012 |
|
JAGRAJ SINGH @ JUGRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
JAGRAJ SINGH AND ANOTHER Vs. RAJ KAUR AND OTHERS
|
January 2, 2012 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
JAGROOP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
JAGROOP SINGH GILL AND ORS Vs. STATE OF PUNJAB AND ORS
|
August 6, 2012 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB & ANR
|
September 14, 2012 |
|
JAGSIR SINGH Vs. STATE OF HARYANA
|
January 3, 2012 |
|
JAGSIR SINGH Vs. BEEBO @ KIRANJEET KAUR AND OTHERS
|
March 5, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
September 25, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 26, 2012 |
|
JAGTAR SINGH Vs. RANDHIR SINGH AND OTHERS
|
October 4, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 16, 2012 |
|
JAGTAR SINGH Vs. RAJINDER KUMAR AND ANOTHER
|
March 14, 2012 |
|
JAGTAR SINGH Vs. GURJEET SINGH AND OTHERS
|
March 28, 2012 |
|
JAGTAR SINGH Vs. CHANDIGARH ADMINISTRATION
|
February 27, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
February 9, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
September 12, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
JAGTAR SINGH @ JUGRAJ SINGH Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
JAGTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 25, 2012 |
|
JAGVINDER SINGH Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
JAHAN SINGH Vs. DELHI PINJRAPOLE SOCIETY REGISTERED
|
July 9, 2012 |
|
JAHID HASSAN Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2012 |
|
JAHUR AHMAD Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
JAI BHAGWAN Vs. EXECUTIVE ENGINEER AND ANOTHER
|
September 12, 2012 |
|
JAI BHAGWAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
January 19, 2012 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
May 15, 2012 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
May 16, 2012 |
|
JAI BHAGWAN Vs. JINARDHAN AND ANOTHER
|
February 14, 2012 |
|
JAI GOPAL CHANDGI RAM Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2012 |
|
JAI KUMAR RANA Vs. SURESH PAL AND OTHERS
|
September 28, 2012 |
|
JAI NARAIN Vs. SAT PAL & ANOTHER
|
December 5, 2012 |
|
JAI NARAIN AND OTHERS Vs. STATE OF HARYANA
|
March 14, 2012 |
|
JAI NARAIN KAUSHIK AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 2012 |
|
JAI ONKAR SEWA ASHRAM SANGH Vs. BINDRO RANI
|
November 17, 2012 |
|
JAI PAL Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2012 |
|
JAI PAL Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2012 |
|
JAI PAL AND ANOTHER Vs. STATE OF HARYANA
|
November 20, 2012 |
|
JAI PAL SINGH Vs. RAMESH KUMARI
|
January 3, 2012 |
|
JAI PAL SINGH Vs. RAGHBIR SINGH
|
October 15, 2012 |
|
JAI PAL SINGH AND OTHERS Vs. SHANTI DEVI AND OTHERS
|
October 16, 2012 |
|
JAI PAL SON OF RAM MEHAR, RESIDENT OF VILLAGE BICHPARI, DISTRICT SONEPAT Vs. STATE OF HARYANA
|
November 26, 2012 |
|
JAI PARKASH Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2012 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
October 9, 2012 |
|
JAI RAM Vs. MUKH RAM
|
November 16, 2012 |
|
JAI SINGH Vs. BHUPINDER SINGH AND ANOTHER
|
May 29, 2012 |
|
JAI SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
JAI SINGH AND ANOTHER Vs. MANGAL AND ANOTHER
|
February 1, 2012 |
|
JAI SINGH AND OTHERS Vs. BIMLA AND OTHERS
|
November 8, 2012 |
|
JAIBIR Vs. KANTA DEVI AND ANOTHER
|
November 23, 2012 |
|
JAIDEEP SINGH @ BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2012 |
|
JAIMAL Vs. STATE OF PUNJAB
|
October 18, 2012 |
|
JAIMAL SINGH Vs. AMAR NATH
|
December 26, 2012 |
|
JAIN STEEL INDUSTRIES AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
November 26, 2012 |
|
JAIN UDHAY HOSIERY PVT LTD AND ANR Vs. MAHALUXMI SILK STORE
|
October 17, 2012 |
|
JAITUNI Vs. FINANCIAL COMMISSIONER HARYANA & OTHERS
|
March 5, 2012 |
|
JALANDHAR IMPROVEMENT TRUST, JALANDHAR Vs. HARBANS KAUR
|
January 10, 2012 |
|
JALOUR SINGH Vs. GURTEJ KAUR AND ANOTHER
|
August 22, 2012 |
|
JALOUR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 18, 2012 |
|
JAMBO Vs. STATE OF HARYANA
|
March 7, 2012 |
|
JAMIL KHAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE
|
May 21, 2012 |
|
JAMSHED KHAN Vs. STATE OF HARYANA
|
October 31, 2012 |
|
JAN SANGHARASH SAMITI PANIPAT AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2012 |
|
JANAK RAJ MEHROK Vs. PUNJAB SCHOOL EDUCATION BOARD, SAS NAGAR (MOHALI) AND ORS
|
October 31, 2012 |
|
JANAK SINGH AND ORS Vs. STATE OF PUNJAB
|
July 23, 2012 |
|
JANAL RAJ Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
JANATE WIDOW OF HABIB MOHD Vs. STATE OF PUNJAB AND OTHERS
|
January 11, 2012 |
|
JANG BAHADUR Vs. RAM SARUP
|
January 25, 2012 |
|
JANGFULWINDER SINGH Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
JANGSHER SINGH Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
JANGSHER SINGH Vs. BACHNI AND OTHERS
|
August 14, 2012 |
|
JAPNEET SINGH SEHGAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 3, 2012 |
|
JARMAL SINGH Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
|
September 21, 2012 |
|
JARNAIL CHAND Vs. MOHAN KUMAR @ SUMAN & ORS
|
October 1, 2012 |
|
JARNAIL KAUR AND OTHERS Vs. DHARAM CHAND AND OTHERS
|
August 24, 2012 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
JARNAIL SINGH Vs. GURPRIT SINGH
|
July 24, 2012 |
|
JARNAIL SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
May 10, 2012 |
|
JARNAIL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 17, 2012 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
JARNAIL SINGH Vs. GURCHARAN SINGH
|
August 16, 2012 |
|
JARNAIL SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
February 8, 2012 |
|
JARNAIL SINGH @ JAILA Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
JARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2012 |
|
JARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
JARNAIL SINGH SON OF LATE S MOHAN SINGH Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
|
February 13, 2012 |
|
JASBEER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
JASBIR AND ANOTHER Vs. JOGINDER SINGH & OTHERS
|
January 19, 2012 |
|
JASBIR KAUR Vs. AMARJIT SINGH AND ANOTHER
|
May 31, 2012 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
JASBIR KAUR @ DHEERO AND ANOTHER Vs. STATE OF PUNJAB
|
August 22, 2012 |
|
JASBIR KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 17, 2012 |
|
JASBIR KAUR AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
|
March 29, 2012 |
|
JASBIR KAUR AND OTHERS Vs. VARINDER KAUR AND OTHERS
|
February 2, 2012 |
|
JASBIR SINGH Vs. NEELAM @ NIRMALA AND OTHERS
|
July 3, 2012 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 8, 2012 |
|
JASBIR SINGH Vs. NAVJOT SINGH AND OTHERS
|
August 16, 2012 |
|
JASBIR SINGH Vs. GURDEV SINGH @ DEEPU AND OTHERS
|
January 19, 2012 |
|
JASBIR SINGH Vs. KIRAN
|
October 11, 2012 |
|
JASBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
JASBIR SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, CHANDIGARH AND OTHERS
|
February 22, 2012 |
|
JASBIR SINGH Vs. SUBE SINGH
|
February 13, 2012 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
JASBIR SINGH Vs. HARBHAJAN KAUR
|
July 2, 2012 |
|
JASBIR SINGH Vs. PUNJAB STATE
|
December 21, 2012 |
|
JASBIR SINGH & OTHERS Vs. STATE OF HARYANA
|
September 21, 2012 |
|
JASBIR SINGH @ JASVIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2012 |
|
JASBIR SINGH ALIAS GINDI Vs. STATE OF PUNJAB
|
October 19, 2012 |
|
JASBIR SINGH AND OTHERS Vs. PARAMJIT SINGH AND ANOTHER
|
September 18, 2012 |
|
JASBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
JASBIR SINGH MANOCHA Vs. STATE OF U T ,CHANDIGARH
|
May 16, 2012 |
|
JASBIRI DEVI Vs. STATE OF HARYANA
|
August 30, 2012 |
|
JASICA ALIAS JASBIR KAUR Vs. ASHWANI OBEROI
|
October 30, 2012 |
|
JASKARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 2012 |
|
JASKARANJIT SINGH SANDHU Vs. UPJIT KAUR CHHINA & ORS
|
October 9, 2012 |
|
JASMAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
JASMEEN KAUR Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
JASMEET SINGH PURI Vs. STATE OF HARYANA
|
July 30, 2012 |
|
JASMER SINGH Vs. VED PARKASH
|
October 10, 2012 |
|
JASMER SINGH Vs. STATE OF HARYANA
|
October 15, 2012 |
|
JASMER SINGH @ SUKHA Vs. STATE OF PUNJAB
|
January 2, 2012 |
|
JASMINE KAUR MANAK Vs. SARABJIT MANAK
|
July 17, 2012 |
|
JASMIT SINGH AND OTHERS Vs. PUNJAB SCHOOL EDUCATION BOARD AND ANOTHER
|
December 13, 2012 |
|
JASOKA INDIA LTD Vs. OPINDER BADYAL
|
April 2, 2012 |
|
JASOKA INDIA LTD. Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
JASPAL Vs. STATE OF HARYANA
|
December 19, 2012 |
|
JASPAL KAUR Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
AND OTHERS
|
May 24, 2012 |
|
JASPAL SINGH Vs. BALWANT BROTHERS PVT LTD
|
May 3, 2012 |
|
JASPAL SINGH Vs. SUKHMANDER SINGH
|
September 14, 2012 |
|
JASPAL SINGH Vs. GURDIAL SINGH
|
May 15, 2012 |
|
JASPAL SINGH Vs. STATE OF HARYANA & ANR
|
September 24, 2012 |
|
JASPAL SINGH Vs. PUNJAB WAKF BOARD
|
July 10, 2012 |
|
JASPAL SINGH Vs. AMARJIT KAUR AND OTHERS
|
July 10, 2012 |
|
JASPAL SINGH @ CHIRI @ DINESH Vs. STATE OF PUNJAB
|
March 6, 2012 |
|
JASPAL SINGH @ JASSA Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
JASPAL SINGH @ PALA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2012 |
|
JASPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
JASPAL SINGH SON OF SH DHUM SINGH Vs. RAM SARUP SON OF PARTAPA
|
July 23, 2012 |
|
JASPREET INDER SINGH Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
JASPREET KAUR Vs. STATE OF PUNJAB & ANOTHER
|
December 5, 2012 |
|
JASPREET KAUR Vs. GURDEEP KAUR AND OTHERS
|
February 27, 2012 |
|
JASPREET KAUR & ANR Vs. STATE OF HARYANA & ORS
|
April 30, 2012 |
|
JASPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 2012 |
|
JASPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
JASPREET SINGH Vs. STATEOF PUNJAB AND ANOTHER
|
September 4, 2012 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
September 19, 2012 |
|
JASPREET SINGH Vs. SANTOKH SINGH
|
March 16, 2012 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
JASPREET SINGH @ JASSU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2012 |
|
JASPREET SINGH CHANNA Vs. STATE OF PUNJAB
|
April 26, 2012 |
|
JASSA SINGH Vs. STATE OF PUNJAB
|
January 31, 2012 |
|
JASSA SINGH @ JASWANT SINGH Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
JASSI Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
JASVINDER SINGH Vs. STATE OF PUNJAB
|
February 3, 2012 |
|
JASVIR KAUR WIDOW OF MAJOR SINGH Vs. PREM LAL SON OF MEWA RAM
|
November 7, 2012 |
|
JASVIR KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ORS
|
May 29, 2012 |
|
JASVIR SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
November 9, 2012 |
|
JASVIR SINGH @ BABBU Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2012 |
|
JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2012 |
|
JASVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2012 |
|
JASVIR SINGH GILL @ LUCKY AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2012 |
|
JASVIR SINGH JASSI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2012 |
|
JASWANT KAUR Vs. STATE OF PUNJAB
|
September 7, 2012 |
|
JASWANT KAUR Vs. STATE OF PUNJAB
|
June 26, 2012 |
|
JASWANT KAUR Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
JASWANT KAUR ALIAS SUKHWANT KAUR Vs. STATE OF PUNJAB
|
May 7, 2012 |
|
JASWANT KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
March 14, 2012 |
|
JASWANT KAUR AND OTHERS Vs. FAQUIRIA
|
March 20, 2012 |
|
JASWANT RAI Vs. STATE OF PUNJAB
|
November 8, 2012 |
|
JASWANT SINGH Vs. PRESIDING OFFICER
|
July 4, 2012 |
|
JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
JASWANT SINGH Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 2012 |
|
JASWANT SINGH Vs. AMRIK SINGH
|
May 4, 2012 |
|
JASWANT SINGH Vs. UHBVN & ORS
|
August 24, 2012 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
July 19, 2012 |
|
JASWANT SINGH Vs. HARJINDER SINGH
|
July 19, 2012 |
|
JASWANT SINGH Vs. SURINDER KAUR
|
December 12, 2012 |
|
JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2012 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
JASWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 17, 2012 |
|
JASWANT SINGH @ KALA Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 22, 2012 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
JASWANT SINGH KALSI Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
JASWINDER KAUR Vs. PRABHJOT KAUR & OTHERS
|
March 30, 2012 |
|
JASWINDER KAUR Vs. MANJIT KAUR
|
November 20, 2012 |
|
JASWINDER KAUR Vs. MALKIAT SINGH
|
March 19, 2012 |
|
JASWINDER KAUR Vs. RATTAN SINGH AND OTHERS
|
February 21, 2012 |
|
JASWINDER KAUR Vs. RAM SINGH
|
January 17, 2012 |
|
JASWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ORS
|
July 6, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
JASWINDER SINGH Vs. SURINDER KAUR
|
May 1, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 30, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 13, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
JASWINDER SINGH Vs. DHIR SINGH
|
April 20, 2012 |
|
JASWINDER SINGH Vs. JASBIR KAUR
|
December 4, 2012 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB & ORS
|
March 13, 2012 |
|
JASWINDER SINGH Vs. SATVIR KAUR
|
January 11, 2012 |
|
JASWINDER SINGH & ANOTHER Vs. MOHAN SINGH
|
October 9, 2012 |
|
JASWINDER SINGH @ JASSI & HARJANG SINGH @ JANGA Vs. STATE OF PUNJAB
|
December 14, 2012 |
|
JASWINDER SINGH @ LAKHBIR SINGH Vs. STATE OF PUNJAB
|
March 15, 2012 |
|
JASWINDER SINGH ALIAS LAWLA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
JASWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 19, 2012 |
|
JASWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2012 |
|
JASWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2012 |
|
JASWINDER SINGH JASS Vs. STATE OF PUNJAB
|
February 13, 2012 |
|
JATIN CHHABRA AND OTHERS Vs. STATE OF U T CHANDIGARH AND ANOTHER
|
November 22, 2012 |
|
JATINDER KAUR Vs. STATE BANK OF INDIA AND OTHERS
|
January 25, 2012 |
|
JATINDER KUMAR SOOD Vs. BHAKRA BEAS MANAGEMENT BOARD
|
March 15, 2012 |
|
JATINDER SINGH Vs. STATE OF HARYANA
|
October 9, 2012 |
|
JATINDER SINGH Vs. AMRIT KAUR
|
August 8, 2012 |
|
JATINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 22, 2012 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
October 16, 2012 |
|
JATINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
JATINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
JATINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
JAWAHAR LAL GUPTA Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
JAWALA PARSHAD Vs. BANSI
|
October 12, 2012 |
|
JAYANTI PARKASH GOENKA S Vs. STATE OF HARYANA
|
January 24, 2012 |
|
JEET RAM AND ORS Vs. STATE OF HARYANA
|
January 27, 2012 |
|
JEET RAM AND ORS Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
JEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2012 |
|
JEET SINGH Vs. ADDITIONAL DIRECTOR PANCHAYAT PUNJAB CHANDIGARH AND OTHERS
|
January 12, 2012 |
|
JEET SINGH AND OTHERS Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB AND OTHERS
|
November 20, 2012 |
|
JEETA RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
January 31, 2012 |
|
JEETINDER SINGH Vs. INDERJIT SINGH BATRA AND OTHERS
|
October 3, 2012 |
|
JEEVAN LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
JEEWAN Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
JEEWAN KUMAR JOSHI @ KALA Vs. STATE OF PUNJAB AND ANR
|
August 24, 2012 |
|
JEEWAN SINGH Vs. AMARJIT KAUR
|
April 3, 2012 |
|
JEEWAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
JETHU RAM Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
February 2, 2012 |
|
JHABU SINGH AND ANOTHER Vs. BANWARI LAL AND OTHERS
|
September 20, 2012 |
|
JIA LAL Vs. STATE OF U T CHANDIGARH
|
January 23, 2012 |
|
JINDER DOSANJH @ GEENA DOSANJH Vs. STATE (U T CHANDIGARH) AND ANOTHER
|
October 17, 2012 |
|
JINDER KAUR @ SHINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
September 7, 2012 |
|
JIT KAUR AND OTHERS Vs. MINISTRY OF RAILWAYS AND OTHERS
|
January 18, 2012 |
|
JIT RAM Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
JIT SINGH Vs. NISHAN SINGH AND OTHERS
|
October 9, 2012 |
|
JIT SINGH @ GHOLI AND OTHERS Vs. STATE OF PUNJAB
|
October 19, 2012 |
|
JITENDER Vs. STATE OF HARYANA
|
April 2, 2012 |
|
JITENDER KUMAR AND ANOTHER Vs. HARYANA PUBLIC SERVICE COMMISSION
|
August 30, 2012 |
|
JITENDER KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
|
July 17, 2012 |
|
JITENDER MOHAN SARPANCH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 29, 2012 |
|
JITENDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 7, 2012 |
|
JITENDER SINGH @ JATIN AND ORS Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
JITENDER SINGH ALIAS MANGA AND OTHERS Vs. STATE OF HARYANA
|
May 30, 2012 |
|
JITIN GUPTA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
October 18, 2012 |
|
JITU RAM AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
JIWAN KUMAR Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
JIWAN KUMAR Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
JIWAN RAM AND OTHERS Vs. PRITAM SINGH
|
October 17, 2012 |
|
JIWANJEET SINGH Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
JOANS EDUCATION SOCIETY Vs. NATIONAL THERMAL POWER CORPORATION LTD ,NEW DELHI AND OTHERS
|
January 17, 2012 |
|
JODH SINGH Vs. SOHAN SINGH AND ANOTHER
|
March 1, 2012 |
|
JOGA SINGH Vs. NEELAM DEVI
|
March 5, 2012 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
May 7, 2012 |
|
JOGESHWAR Vs. VINOD KUMAR AND OTHERS
|
January 25, 2012 |
|
JOGI RAM Vs. MAN SINGH & ORS
|
October 11, 2012 |
|
JOGINDER ARORA Vs. PANKAJ DUDEJA
|
August 1, 2012 |
|
JOGINDER KAUR Vs. KULWINDER KAUR
|
December 18, 2012 |
|
JOGINDER KAUR Vs. GURBACHAN KAUR
|
May 30, 2012 |
|
JOGINDER KAUR Vs. GURMEJ SINGH
|
July 19, 2012 |
|
JOGINDER KUMAR Vs. MUKESH KUMAR SHINGALA
|
August 24, 2012 |
|
JOGINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2012 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
JOGINDER PAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2012 |
|
JOGINDER PAL ARORA Vs. STATE OF U T CHANDIGARH AND OTHERS
|
October 17, 2012 |
|
JOGINDER PAL SINGH VIRK AND ANOTHER Vs. MANJIT SINGH SANDHU
|
August 22, 2012 |
|
JOGINDER RAM Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
JOGINDER SINGH Vs. RAMJIT SINGH AND ANOTHER
|
August 2, 2012 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 8, 2012 |
|
JOGINDER SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
May 2, 2012 |
|
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER
|
September 12, 2012 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
November 22, 2012 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
August 30, 2012 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
JOGINDER SINGH Vs. ADC
|
October 16, 2012 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB ETC
|
July 30, 2012 |
|
JOGINDER SINGH Vs. BALWINDER KAUR
|
January 11, 2012 |
|
JOGINDER SINGH & ORS Vs. VIRENDER SINGH & ORS
|
May 1, 2012 |
|
JOGINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 1, 2012 |
|
JOGINDER SINGH AND ORS Vs. STATE OF HARYANA
|
January 3, 2012 |
|
JOGINDER SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 22, 2012 |
|
JOGINDER SINGH SARPANCH Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
JORA SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
JORA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
JORA SINGH AND OTHERS Vs. STATE OF HARYANA
|
November 5, 2012 |
|
JUG LAL Vs. BISHNA RAM AND OTHERS
|
November 6, 2012 |
|
JUGAL KISHORE @ BAGGA Vs. SUKHDEV SINGH AND ANOTHER
|
August 28, 2012 |
|
JUGAL KISHORE ARORA Vs. RAVI GEONKA
|
January 23, 2012 |
|
JYOTESH KUMAR JAIN Vs. INCOME-TAX OFFICER, WARD-2, AMBALA
|
March 26, 2012 |
|
JYOTI Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
JYOTI BALA AND OTHERS Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
JYOTI BURMI @ JYOTI SHARDA Vs. ANUSANDEEP BURMI
|
March 1, 2012 |
|
JYOTI KALYANI Vs. PUNJAB AGRCULTURAL UNIVERSITY
|
September 13, 2012 |
|
JYOTI RAM Vs. ANUSANDEEP BURMI
|
July 20, 2012 |
|
K B COMPANY AND ANOTHER Vs. MEHMA SINGH
|
September 18, 2012 |
|
K C KHOSLA AND ORS Vs. SURJIT SINGH AND ORS
|
August 9, 2012 |
|
K D SHARMA AND CO Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2012 |
|
K R BHATIA Vs. HARYANA POWER GENERATION CORP LTD
|
July 2, 2012 |
|
K S DHILLON Vs. PUNJAB FINANCIAL CORPORATION
|
February 14, 2012 |
|
K S ENTERPRISES Vs. COMMISSIONER CENTRAL EXCISE
|
March 15, 2012 |
|
K S MAHARANA Vs. STATE OF HARYANA AND ORS
|
July 9, 2012 |
|
K S PLASTIC INDIA PVT LIMITED AND ANOTHER Vs. INDIA BULLS FINANCIAL SERVICES LTD
|
October 15, 2012 |
|
K V M ART AND CRAFT INSTITUTE Vs. STATE OF HARYANA
|
June 27, 2012 |
|
K Z KHAN Vs. UNION OF INDIA
|
November 30, 2012 |
|
K.C. MITTAL Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES AND OTHERS
|
November 16, 2012 |
|
K.C. SETHI Vs. STATE OF HARYANA
|
May 18, 2012 |
|
K.D.SHARMA Vs. STATE OF HARYANA
|
April 26, 2012 |
|
K.L. MADAN Vs. STATE OF HARYANA
|
March 21, 2012 |
|
K.S. BHARDWAJ Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
KAILASH Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2012 |
|
KAILASH BAINSLA AND OTHERS Vs. STATE OF HARYANA
|
July 20, 2012 |
|
KAILASH CHAND Vs. UNION OF INDIA AND OTHERS
|
February 23, 2012 |
|
KAILASH CHAND Vs. M/S MANGALIAWALA TRADERS
|
January 3, 2012 |
|
KAILASH CHAND Vs. AMARPATI AND ANOTHER
|
September 3, 2012 |
|
KAILASH CHANDER Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
KAILASHO RANI Vs. NARANJAN NATH
|
May 28, 2012 |
|
KAJAL Vs. GURINDER SINGH
|
March 28, 2012 |
|
KAKA Vs. STATE OF U T CHANDIGARH
|
March 16, 2012 |
|
KAKA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2012 |
|
KAKA RAM AND ANOTHER Vs. JASJIT KAUR AND OTHERS
|
September 4, 2012 |
|
KAKA SINGH Vs. KALA SINGH & OTHERS
|
October 10, 2012 |
|
KAKA SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
August 17, 2012 |
|
KAKKAR STEEL FORGINGS AND ANOTHER Vs. STATE BANK OF INDIA AND OTHERS
|
January 13, 2012 |
|
KALA RAM Vs. STATE OF PUNJAB
|
September 19, 2012 |
|
KALA RAM Vs. STATE OF PUNJAB
|
October 5, 2012 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
KALA SINGH Vs. STATE OF HARYANA
|
October 8, 2012 |
|
KALA SINGH @ VARINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2012 |
|
KALA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 19, 2012 |
|
KALAMKARI DESIGNS LTD , GURGAON Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL -CUM- LABOUR COURT-II, FARIDABAD AND ANOTHER
|
July 23, 2012 |
|
KALI Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
KALI RAM & ORS Vs. MANGLI RAM
|
January 13, 2012 |
|
KALPANA GHAI AND ANOTHER Vs. COL MANMOHAN SINGH BAINS
|
January 5, 2012 |
|
KALU Vs. STATE OF HARYANA
|
August 28, 2012 |
|
KALU RAM AND ANOTHER Vs. BALBIR SINGH AND OTHERS
|
March 28, 2012 |
|
KAMAL CHAUHAN Vs. NATIONAL INVESTIGATION AGENCY
|
July 3, 2012 |
|
KAMALDEEP GOYAL Vs. STATE OF HARYANA
|
July 10, 2012 |
|
KAMALJEET KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
KAMALJEET SINGH AND OTHERS Vs. JARNAIL SINGH AND OTHERS
|
August 6, 2012 |
|
KAMALJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2012 |
|
KAMALJIT Vs. STATE OF HARYANA AND ANOTHER
|
February 21, 2012 |
|
KAMALJIT KAUR Vs. STATE OF HARYANA
|
October 15, 2012 |
|
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
KAMALJIT KAUR AND ORS Vs. MANJIT KAUR
|
March 6, 2012 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 15, 2012 |
|
KAMALJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2012 |
|
KAMALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
KAMALPREET KAUR Vs. JATINDER SINGH
|
January 23, 2012 |
|
KAMALPREET SINGH @ HAPPY Vs. SATISH KUMAR
|
July 18, 2012 |
|
KAMINI Vs. STATE OF HARYANA
|
June 8, 2012 |
|
KAMINI ROY Vs. EMMANUAL
|
January 3, 2012 |
|
KAMLA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2012 |
|
KAMLA DEVI Vs. STATE OF HARYANA
|
May 30, 2012 |
|
KAMLA DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2012 |
|
KAMLA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 12, 2012 |
|
KAMLA RANI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
KAMLA WD/O LT RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 3, 2012 |
|
KAMLESH Vs. STATE OF HARYANA
|
May 11, 2012 |
|
KAMLESH BARWAL Vs. JASWANT SINGH PANWAR
|
October 1, 2012 |
|
KAMLESH BHARGAVA HOSPITAL AND RESEARCH CENTRE (PVT.) LTD. AND OTHERS Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ANOTHER
|
October 6, 2012 |
|
KAMLESH DEVI AND OTHERS Vs. REHMUDIN AND OTHERS
|
February 2, 2012 |
|
KAMLESH GABA Vs. CHANDIGARH ADMINISTRATION
|
March 6, 2012 |
|
KAMLESH PURI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH,
CHANDIGARH AND OTHERS
|
October 4, 2012 |
|
KAMLESH SONI Vs. SITA RAM & OTHERS
|
March 14, 2012 |
|
KAMRUDIN Vs. STATE OF HARYANA
|
August 16, 2012 |
|
KAMS LEATHERWARE LTD Vs. PUNJAB NANTIONAL BANK, BRANCH OFFICE KHARAR (DISTT ROPAR) AND OTHERS
|
February 8, 2012 |
|
KANCHAN Vs. UT CHANDIGARH
|
June 1, 2012 |
|
KANS DASS Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
KANTA Vs. STATE OF HARYANA
|
February 29, 2012 |
|
KANTA DEVI Vs. JASPAL
|
October 10, 2012 |
|
KANTA RANI Vs. UNION OF INDIA
|
February 23, 2012 |
|
KANTA RICE MILLS Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2012 |
|
KANTI CHANDER Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2012 |
|
KANWAL KUMAR DUA Vs. KANTA @ SEEMS AND ANOTHER
|
October 16, 2012 |
|
KANWALJEET SINGH AND ORS Vs. STATE OF HARYANA
|
August 2, 2012 |
|
KANWALJIT KAUR Vs. MALKIAT SINGH & OTHERS
|
March 23, 2012 |
|
KANWALJIT SINGH Vs. AVTAR SINGH
|
May 1, 2012 |
|
KANWALJIT SINGH CHATRATH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 11, 2012 |
|
KANWALJIT SINGH GHUMAN Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 2012 |
|
KANWAR MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2012 |
|
KANWAR PAL SINGH @ BITTU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
KANWAR SAT PAL SINGH Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
January 19, 2012 |
|
KANWAR SINGH Vs. DHARAM PAL AND OTHERS
|
August 7, 2012 |
|
KANWAR SINGH AND ORS Vs. STATE OF HARYANA AND ORS
|
July 17, 2012 |
|
KANWARJIT KAUR Vs. AJIT SINGH
|
September 20, 2012 |
|
KANWARJIT SINGH KANG Vs. OPINDER KAUR
|
February 10, 2012 |
|
KAP CONES (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND ANOTHER
|
September 26, 2012 |
|
KAPIL DEV Vs. HOUSING BOARD HARYANA
|
May 8, 2012 |
|
KAPIL DUTTA BALI & ANOTHER Vs. UNION OF INDIA & OTHERS
|
May 7, 2012 |
|
KAPIL KUMAR SHARMA @ MONU Vs. STATE OF PUNJAB AND ANOTHER
|
August 1, 2012 |
|
KAPILA TRADING CO. Vs. MITTAL TRADING CO.
|
February 10, 2012 |
|
KAPOOR SINGH Vs. STATE OF HARYANA
|
May 21, 2012 |
|
KAPOORI DEVI AND OTHERS Vs. GOPI CHAND
|
September 21, 2012 |
|
KAPTAN SINGH Vs. KULBIR SINGH
|
July 20, 2012 |
|
KAPURTHALA Vs. RAM LAL
|
January 17, 2012 |
|
KARAJ SINGH Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
KARAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 2012 |
|
KARAM CHAND Vs. BABU RAM & ANR
|
August 13, 2012 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
May 14, 2012 |
|
KARAM CHAND Vs. JASBIR SINGH
|
February 21, 2012 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
October 6, 2012 |
|
KARAM SINGH Vs. JIT SINGH AND OTHERS
|
August 3, 2012 |
|
KARAM SINGH @GIANI Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
KARAMBIR Vs. HARI CHAND AND OTHERS
|
March 14, 2012 |
|
KARAMBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 27, 2012 |
|
KARAMCHARI SANG CH DEVI LAL SUGAR MILLS LIMITED Vs. STATE OF HARYANA
|
May 24, 2012 |
|
KARAMJEET KAUR Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
KARAMJEET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2012 |
|
KARAMJEET SINGH Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS
|
March 23, 2012 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB
|
February 15, 2012 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 20, 2012 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 5, 2012 |
|
KARAMJIT SINGH Vs. PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRARAND
|
January 25, 2012 |
|
KARAMJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
March 30, 2012 |
|
KARAMJIT SINGH @ KALA Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
KARAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
KARAMJIT SINGH CHAUHAN Vs. UNION OF INDIA AND OTHERS
|
January 3, 2012 |
|
KARAMPAL GOYAL Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
January 10, 2012 |
|
KARAMVIR SINGH Vs. STATE OF HARYANA
|
January 11, 2012 |
|
KARAN Vs. RAJU & OTHERS
|
March 15, 2012 |
|
KARAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2012 |
|
KARAN BAGGA Vs. PARAMJIT MAHEY
|
April 3, 2012 |
|
KARAN KUMAR @ RINKU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
KARAN SINGH Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2012 |
|
KARAN SINGH Vs. STATE OF HARYANA & ANR
|
January 9, 2012 |
|
KARAN SINGH Vs. RAJPAL
|
April 19, 2012 |
|
KARAN SINGH AND ORS Vs. STATE OF HARYANA
|
July 18, 2012 |
|
KARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2012 |
|
KARAN SINGH AND OTHERS Vs. RAM SINGH AND OTHERS
|
September 3, 2012 |
|
KARAN SINGH BAJWA Vs. JASBIR SINGH SANDHU
|
September 3, 2012 |
|
KARAN SINGH SHEORAN Vs. STATE OF HARYANA
|
April 27, 2012 |
|
KARAN SOOD @ BOBBY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 2012 |
|
KARANPREET KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
February 3, 2012 |
|
KARANPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2012 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 28, 2012 |
|
KARNAIL SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND ANOTHER
|
July 9, 2012 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
KARNAIL SINGH Vs. PUNJAB WAKF BOARD
|
January 16, 2012 |
|
KARNAIL SINGH Vs. BIRAM DASS AND OTHERS
|
October 16, 2012 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 24, 2012 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
KARNAIL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
June 1, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. HARVIJAY PARTAP SINGH AND OTHERS
|
March 6, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA
|
January 2, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. KULDEEP SINGH AND OTHERS
|
February 2, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
KARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2012 |
|
KARNAL CENTRAL COOP BANKS EMPLOYEES UNION & ANR Vs. KRISHAN MOHAN, FC & ORS
|
December 21, 2012 |
|
KARTAR @ KARTAR SINGH Vs. DHARAMPAL
|
January 17, 2012 |
|
KARTAR SINGH Vs. PRITAM SINGH & ANOTHER
|
March 23, 2012 |
|
KARTAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 22, 2012 |
|
KARTAR SINGH Vs. UNION OF INDIA AND OTHERS
|
November 6, 2012 |
|
KARTARO DEVI Vs. VIMAL KUMAR AND OTHERS
|
July 4, 2012 |
|
KARUNA BHARDWAJ Vs. STATE OF PUNJAB
|
May 2, 2012 |
|
KARUNA SINGLA Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2012 |
|
KARVY CONSULTANTS LIMITED Vs. UMESH JAIN
|
February 1, 2012 |
|
KASHETARIYA PUNJAB KHADI MANDAL, KHARAR, DISTRICT ROPAR Vs. PREM KUMAR
|
August 21, 2012 |
|
KASHMIR KUMAR @ MANGA Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
KASHMIR PURI AND OTHER Vs. THE STATE OF HARYANA
|
September 17, 2012 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
December 10, 2012 |
|
KASHMIR SINGH Vs. SEEBO WIFE OF RAKHA RAM AND OTHERS
|
March 13, 2012 |
|
KASHMIR SINGH Vs. GULSHAN LAL AND ORS
|
November 23, 2012 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 2012 |
|
KASHMIR SINGH Vs. NATHA SINGH ALIAS GURBACHAN SINGH
|
August 3, 2012 |
|
KASHMIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
KASHMIR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2012 |
|
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 2012 |
|
KASHMIR SINGH AND OTHERS Vs. SARABJIT SINGH AND ANOTHER
|
February 28, 2012 |
|
KASHMIRA SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2012 |
|
KASHMIRI LAL Vs. STATE OF HARYANA AND ANR
|
August 7, 2012 |
|
KASHMIRI LAL AND ANOTHER Vs. MAHENDER AND OTHERS
|
July 23, 2012 |
|
KASHMIRI LAL AND OTHERS Vs. DUSHYANT KUMAR AND ANOTHER
|
March 28, 2012 |
|
KASTOORI LAL Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
KASTURI DEVI Vs. STATE OF HARYANA AND ORS
|
March 28, 2012 |
|
KATARA AND OTHERS Vs. STATE OF HARYANA
|
March 29, 2012 |
|
KAUR SINGH Vs. STATE OF PUNJAB
|
December 20, 2012 |
|
KAUR SINGH, LABORATORY ATTENDANT Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
KAURI Vs. GARIBU
|
April 30, 2012 |
|
KAUSHAL SHARMA Vs. SUBASH CHANDER BAWA
|
October 6, 2012 |
|
KAUSHALAYA BAI & OTHERS Vs. HARJEET KUMAR & OTHERS
|
March 13, 2012 |
|
KAUSHALAYA DEVI Vs. SANJEEV KUMAR
|
January 23, 2012 |
|
KAUSHALAYA GUPTA Vs. STATE OF HARYANA
|
May 14, 2012 |
|
KAUSHIK BALASUBRAMANIAM Vs. STATE OF PUNJAB & ANR
|
October 5, 2012 |
|
KAVINDER SINGH KHANNA AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
January 23, 2012 |
|
KAVITA Vs. STATE OF HARYANA
|
January 16, 2012 |
|
KAVITA Vs. STATE OF HARYANA
|
April 27, 2012 |
|
KAWAL Vs. RAJDEEP SINGH
|
March 26, 2012 |
|
KAWALJIT KAUR Vs. GURU NANAK DEV UNIVERSITY
|
March 22, 2012 |
|
KAWALJIT KOCHAR Vs. STATE OF HARYANA AND ANOTHER
|
January 25, 2012 |
|
KAWALJIT SINGH WALIA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
March 27, 2012 |
|
KEHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
KEHAR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
May 22, 2012 |
|
KEHAR SINGH Vs. ZILE SINGH
|
July 25, 2012 |
|
KEHAR SINGH @ KEHRU Vs. STATE OF PUNJAB
|
February 17, 2012 |
|
KELO DEVI AND ANOTHER Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
|
February 29, 2012 |
|
KESAR SINGH Vs. PRESIDING OFFICER
|
August 28, 2012 |
|
KESAR SINGH @ VAID AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
KESAR SINGH AND ANOTHER Vs. STATE OF PUNJAB THROUGH ITS DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND ANOTHER
|
July 6, 2012 |
|
KESAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2012 |
|
KESAR WIDOW OF MAL SINGH Vs. KRISHAN KUMAR AND OTHERS
|
May 10, 2012 |
|
KESHAV RAM Vs. STATE OF PUNJAB AND ANOTHER
|
February 21, 2012 |
|
KESHO RAM GUPTA Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
KESRI DEVI Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
KEWAL KRISHAN Vs. KAMALJIT KAUR & OTHERS
|
September 13, 2012 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
August 21, 2012 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
KEWAL SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
October 17, 2012 |
|
KEWAL SINGH JASPAL AND OTHERS Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY, CHANDIGARH AND
ANOTHER
|
January 6, 2012 |
|
KHADI SEWA SANGH Vs. HARYANA STATE KHADI & VILLAGE INDUSTRIES BOARD AND OTHERS
|
May 8, 2012 |
|
KHAIRATI LAL Vs. BANSI DHAR ACHARYA
|
September 12, 2012 |
|
KHAJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2012 |
|
KHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2012 |
|
KHAJAN SINGH VIRDI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 19, 2012 |
|
KHALRA MISSION COMMITTED Vs. STATE OF PUNJAB AND ORS
|
March 27, 2012 |
|
KHALSA COLLEGE, MANAGING COMMITTEE Vs. EDUCATIONAL TRIBUNAL, PUNJAB,
CHANDIGARH AND OTHERS
|
February 17, 2012 |
|
KHARAITI LAL Vs. RADHA DEVI
|
February 21, 2012 |
|
KHARAITI LAL Vs. STATE OF HARYANA AND ANOTHER
|
January 12, 2012 |
|
KHARAK SINGH Vs. STATE OF HARYANA
|
January 25, 2012 |
|
KHAZAN SINGH AND OTHERS Vs. STATE OF HARYANA
|
January 16, 2012 |
|
KHEM CHAND Vs. PARVEEN BALA
|
October 3, 2012 |
|
KHEM CHAND @ KHEMA Vs. STATE OF HARYANA
|
November 20, 2012 |
|
KHETA SINGH AND OTHERS Vs. ANGREJ SINGH
|
September 19, 2012 |
|
KHODAY DISTILLERIES LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2012 |
|
KHURSHEED AHMAD AND ORS Vs. STATE OF HARYANA AND ORS
|
September 6, 2012 |
|
KHURSHEED AHMED AND ANOTHER Vs. C K RAMPAL AND OTHERS
|
August 8, 2012 |
|
KHURSHID Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2012 |
|
KHURSHID Vs. STATE OF HARYANA
|
August 17, 2012 |
|
KHURSHID & ORS Vs. STATE OF HARYANA & ANR
|
November 29, 2012 |
|
KHUSHAL CHAND Vs. HARYANA VIDYUT PARSARAN NIGAM LTD PANCHKULA & OTHERS
|
July 20, 2012 |
|
KHUSHI KHAN Vs. COMMISSIONER GURGAON DIVISION, GURGAON AND OTHERS
|
February 15, 2012 |
|
KHUSHI RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2012 |
|
KHUSHI RAM BEHARI LAL Vs. STATE OF HARYANA AND ANOTHER
|
January 6, 2012 |
|
KIMAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 27, 2012 |
|
KINGS BUILDERS Vs. UNION OF INDIA AND OTHERS
|
February 2, 2012 |
|
KIRAN & ANR Vs. STATE OF HARYANA & ORS
|
January 13, 2012 |
|
KIRAN @ MANDEEP KAUR Vs. TEJINDER KAUR AND ANOTHER
|
March 1, 2012 |
|
KIRAN BALA Vs. PARDEEP AND OTHERS
|
July 18, 2012 |
|
KIRAN BALA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 11, 2012 |
|
KIRAN BHATIA Vs. YASH PAL GULATI
|
April 30, 2012 |
|
KIRAN KUMAR DHIR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 5, 2012 |
|
KIRAN SINGHJ Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
December 3, 2012 |
|
KIRANDEEP KAUR Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
KIRANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2012 |
|
KIRANDEEP KAUR AHLUWALIA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 10, 2012 |
|
KIRANJEET AND OTHERS Vs. SARWAN RAM AND ANOTHER
|
October 3, 2012 |
|
KIRANJEET KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
March 6, 2012 |
|
KIRANPAL KAUR Vs. BALWINDER SINGH
|
January 19, 2012 |
|
KIRNA Vs. DAYA WANTI
|
May 22, 2012 |
|
KIROSTA AND OTHERS Vs. DURGA DEVI AND ANOTHER
|
August 17, 2012 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
KIRPAL SINGH Vs. DIRECTOR LAND RECORDS, PUNJAB, JALANDHAR & OTHERS
|
October 18, 2012 |
|
KIRPAL SINGH & ANOTHER Vs. JATINDERPAL KAUR & OTHERS
|
October 12, 2012 |
|
KIRTI GOYAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
April 9, 2012 |
|
KISAN TRADING CO & OTHERS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANOTHER
|
September 13, 2012 |
|
KISHAN AGRO SIRHIND MANDI, TEHSIL AND DISTRICT FATEHGARH SAHIB &
ANOTHER Vs. SHAM SUNDER & OTHERS
|
January 10, 2012 |
|
KISHAN CHAND Vs. STATE OF HARYANA
|
March 29, 2012 |
|
KISHAN LAL ALIAS HARKRISHAN LAL SON OF JAGAN NATH AND ORS Vs. PUNJAB STATE AND ORS
|
July 17, 2012 |
|
KISHAN SAHAI & ORS Vs. STATE OF HARYANA AND ORS
|
March 26, 2012 |
|
KISHAN SINGH Vs. SHANKAR SINGH
|
February 15, 2012 |
|
KISHAN SINGH Vs. STATE OF PUNJAB
|
March 15, 2012 |
|
KISHANLAL SWAROOP SHARMA Vs. PRESIDING OFFICER
|
February 25, 2012 |
|
KISHORE LAL AND OTHERS Vs. JAS PAL AND OTHERS
|
March 27, 2012 |
|
KISHORI LAL SHARMA Vs. STATE OF HARYANA
|
May 8, 2012 |
|
KISHORI LAL SURESH KUMAR Vs. CHIEF ADMINISTRATOR,HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
January 19, 2012 |
|
KISMAT Vs. KHUB RAM
|
February 28, 2012 |
|
KITAB SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
KITABO AND OTHERS Vs. MANOHAR LAL AND OTHERS
|
July 19, 2012 |
|
KOBAD GANDHI Vs. STATE OF PUNJAB
|
January 23, 2012 |
|
KOHLI PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD Vs. LABOUR-CUM-CONCILIATION OFFICER, HISAR AND OTHERS
|
August 1, 2012 |
|
KOMAL AND ANOTHER Vs. STATE OF UNION TERRITORY, CHANDIGARH AND OTHERS
|
December 3, 2012 |
|
KOMAL KHANNA Vs. STATE OF PUNJAB AND OTHERS
|
March 12, 2012 |
|
KOTAK MAHINDRA BANK LIMITED Vs. YUDHVIR SON OF SHRI MANGE RAM
|
October 17, 2012 |
|
KRANTI & OTHERS Vs. RAJBIR
|
November 2, 2012 |
|
KRISHAN Vs. SUKHDEV SINGH
|
September 12, 2012 |
|
KRISHAN Vs. STATE OF HARYANA
|
January 3, 2012 |
|
KRISHAN @ ACTOR Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2012 |
|
KRISHAN @ KRISHAN KUMAR Vs. COLLECTOR, DISTRICT REWARI & OTHERS
|
November 15, 2012 |
|
KRISHAN ALIAS BUDH RAM Vs. STATE OF HARYANA
|
March 14, 2012 |
|
KRISHAN AND ANOTHER Vs. CHAND RAM AND OTHERS
|
January 24, 2012 |
|
KRISHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2012 |
|
KRISHAN BALDEV Vs. DEV SINGH
|
February 2, 2012 |
|
KRISHAN CHAND Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
KRISHAN KANTA Vs. STATE OF PUNJAB AND ANOTHER
|
March 16, 2012 |
|
KRISHAN KUMAR Vs. DALBIR KAUR
|
May 18, 2012 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
June 1, 2012 |
|
KRISHAN KUMAR Vs. CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LIMITED
|
February 24, 2012 |
|
KRISHAN KUMAR Vs. DAYALA RAM AND ANR.
|
September 21, 2012 |
|
KRISHAN KUMAR Vs. SANJAY KUMAR AND OTHERS
|
November 1, 2012 |
|
KRISHAN KUMAR @ PAPPU Vs. PUSHPA DEVI AND OTHERS
|
September 10, 2012 |
|
KRISHAN KUMAR AND ANOTHER Vs. SUNITA DEVI AND OTHERS
|
March 23, 2012 |
|
KRISHAN KUMAR AND ANOTHER Vs. NAVEEN AND OTHERS
|
January 5, 2012 |
|
KRISHAN KUMAR AND ANOTHER Vs. SHIV CHARAN AND ANOTHER
|
August 29, 2012 |
|
KRISHAN KUMAR AND ANOTHER Vs. ICICI BANK HOME FINANCE COMPANY LIMITED AND OTHERS
|
January 4, 2012 |
|
KRISHAN KUMAR SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 2012 |
|
KRISHAN KUMAR SON OF GANPAT RAM Vs. DAULAT RAM SON OF MANSHA RAM
|
August 14, 2012 |
|
KRISHAN LAL Vs. HARJI RAM AND OTHERS
|
December 13, 2012 |
|
KRISHAN LAL Vs. PUNJAB & HARYANA HIGH COURT
|
November 27, 2012 |
|
KRISHAN LAL @ VICKY Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
KRISHAN LAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 3, 2012 |
|
KRISHAN LAL AND ORS Vs. STATE OF HARYANA AND ANR
|
September 20, 2012 |
|
KRISHAN LAL AND OTHERS Vs. MILKH RAJ
|
July 13, 2012 |
|
KRISHAN LAL BAREJA Vs. NARAIN DASS
|
April 23, 2012 |
|
KRISHAN LAL BAREJA Vs. NARAYAN DASS & ANR
|
October 19, 2012 |
|
KRISHAN LAL GERA Vs. STATE OF HARYANA
|
November 27, 2012 |
|
KRISHAN LAL KHANNA AND ANOTHER Vs. SURINDER PAUL MOUDGIL
|
September 10, 2012 |
|
KRISHAN LAL RAILWAY CONTRACTOR Vs. UNION OF INDIA
|
November 2, 2012 |
|
KRISHAN LAL VAID Vs. UNION TERRITORY OF CHANDIGARH
|
January 23, 2012 |
|
KRISHAN PAL Vs. SUNITA
|
October 31, 2012 |
|
KRISHAN SHARMA & ORS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS
|
November 8, 2012 |
|
KRISHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2012 |
|
KRISHANA DEVI Vs. M A C T BHIWANI
|
November 8, 2012 |
|
KRISHNA Vs. LAND ACQUISITION COLLECTOR DASUYA
|
July 24, 2012 |
|
KRISHNA ALLOYS PRIVATE LIMITED Vs. PUNJAB STATE POWER CORPORATION LTD AND ORS
|
June 1, 2012 |
|
KRISHNA DEVI Vs. KRISHAN LAL AND OTHERS
|
January 25, 2012 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
February 6, 2012 |
|
KRISHNA DEVI Vs. UNION OF INDIA
|
July 9, 2012 |
|
KRISHNA DEVI Vs. DILBAR SINGH
|
October 3, 2012 |
|
KRISHNA KUMARI Vs. STATE OF HARYANA
|
April 20, 2012 |
|
KRISHNA RICE MILLS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
August 24, 2012 |
|
KULBHUSHAN PARKASH Vs. CHARANJIT SINGH
|
January 11, 2012 |
|
KULBIR Vs. STATE OF HARYANA
|
March 7, 2012 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
KULBIR SINGH Vs. MAMTA RANI
|
September 17, 2012 |
|
KULBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
KULBIR SINGH SARA Vs. UNION OF INDIA
|
September 13, 2012 |
|
KULBIR SINGH SON OF AMRIK SINGH Vs. STATE OF HARYANA
|
April 30, 2012 |
|
KULDEEP Vs. STATE OF HARYANA
|
December 19, 2012 |
|
KULDEEP Vs. STATE OF HARYANA
|
December 21, 2012 |
|
KULDEEP Vs. JAIBIR
|
September 24, 2012 |
|
KULDEEP @ LADDI Vs. STATE OF HARYANA
|
November 5, 2012 |
|
KULDEEP AND ANOTHER Vs. STATE OF HARYANA
|
April 27, 2012 |
|
KULDEEP CHAND Vs. DISTRICT AND SESSIONS JUDGE
|
November 5, 2012 |
|
KULDEEP KAUR Vs. SURINDER MOHAN SINGH AND ANOTHER
|
May 31, 2012 |
|
KULDEEP KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 18, 2012 |
|
KULDEEP KAUR AND OTHERS Vs. BHUPINDER SINGH AND OTHERS
|
May 18, 2012 |
|
KULDEEP KUMAR ALIAS KAKA Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
KULDEEP KUMAR ALIAS KAKI AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
January 2, 2012 |
|
KULDEEP MAHAJAN Vs. STATE OF PUNJAB
|
December 14, 2012 |
|
KULDEEP MALIK Vs. STATE OF HARYANA AND ANR.
|
December 17, 2012 |
|
KULDEEP SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 21, 2012 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
January 3, 2012 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
September 14, 2012 |
|
KULDEEP SINGH Vs. SAJJAN
|
January 17, 2012 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
December 3, 2012 |
|
KULDEEP SINGH Vs. DAVINDER SINGH
|
November 17, 2012 |
|
KULDEEP SINGH Vs. RAJINDER SINGH
|
May 8, 2012 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
July 14, 2012 |
|
KULDEEP SINGH Vs. NIHALI
|
May 16, 2012 |
|
KULDEEP SINGH @ KULDEEP AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2012 |
|
KULDEEP SINGH ALIAS NITU Vs. JAIBIR SINGH
|
February 14, 2012 |
|
KULDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2012 |
|
KULDEEP SINGH AND ORS Vs. STATE OF HARYANA
|
July 2, 2012 |
|
KULDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 4, 2012 |
|
KULDEEP SINGH CONSTABLE Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2012 |
|
KULDEEP SINGH YADAV Vs. ARUNA YADAV
|
August 21, 2012 |
|
KULDIP AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 27, 2012 |
|
KULDIP CHAND Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
KULDIP KAUR Vs. STATE OF PUNJAB
|
December 14, 2012 |
|
KULDIP KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2012 |
|
KULDIP KUMAR Vs. STATE OF PUNJAB
|
October 3, 2012 |
|
KULDIP KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
KULDIP SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
KULDIP SINGH Vs. STATE OF PUNJAB & ANR
|
February 1, 2012 |
|
KULDIP SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 25, 2012 |
|
KULDIP SINGH Vs. RANJIT SINGH & ORS.
|
August 7, 2012 |
|
KULDIP SINGH Vs. PARKASH SINGH AND OTHERS
|
March 6, 2012 |
|
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 2012 |
|
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 15, 2012 |
|
KULDIP SINGH SANDHU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 11, 2012 |
|
KULJEET SINGH DULLET Vs. STATE OF PUNJAB
|
May 9, 2012 |
|
KULJINDER KAUR Vs. CHETAN NANDA
|
March 14, 2012 |
|
KULJIT KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
March 5, 2012 |
|
KULJIT SINGH Vs. SECRETARY GOVERNMENT OF PUNJAB & OTHERS
|
November 21, 2012 |
|
KULJIT SINGH Vs. SURJIT SINGH
|
May 14, 2012 |
|
KULJIT SINGH BEDI Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
KULMIT SINGH Vs. STATE OF PUNJAB
|
August 29, 2012 |
|
KULVINDER SINGH MANGAT AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 3, 2012 |
|
KULVIR SINGH AND ANOTHER Vs. BALJIT SINGH
|
January 6, 2012 |
|
KULWANT KAUR WIDOW NIHAL SINGH Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
KULWANT RAI AND OTHERS Vs. KAUSHALYA AND OTHERS
|
January 9, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
KULWANT SINGH Vs. ARIHANT INDUSTRIES LIMITED AND ANOTHER
|
January 17, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 11, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 18, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 2012 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
KULWANT SINGH @ BHOLA AND ORS Vs. STATE OF PUNJAB
|
March 13, 2012 |
|
KULWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
KULWANT SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 18, 2012 |
|
KULWINDER KAUR Vs. SUPERINTENDING CANAL OFFICER
|
March 28, 2012 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 13, 2012 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2012 |
|
KULWINDER KAUR & ANR Vs. STATE OF PUNJAB & ANR
|
January 23, 2012 |
|
KULWINDER KAUR, SARPANCH Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2012 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
KULWINDER SINGH Vs. GANGA SAGAR PROMOTERS PVT LTD AND OTHERS
|
December 4, 2012 |
|
KULWINDER SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
July 10, 2012 |
|
KULWINDER SINGH @PAPPU Vs. STATE OF PUNJAB
|
December 5, 2012 |
|
KULWINDER SINGH ALIAS LADDI AND ANR Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
KULWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 21, 2012 |
|
KULWINDER SINGH UPPAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 23, 2012 |
|
KUMAR ALIAS SHAMBU Vs. STATE OF PUNAJB AND ORS
|
July 13, 2012 |
|
KUMAR HOTELS Vs. INDIAN OVERSEAS BANK
|
March 20, 2012 |
|
KUMARI MEENAKSHI Vs. STATE OF HARYANA AND ANR
|
July 19, 2012 |
|
KUNAL GARG Vs. PUNJAB NATIONAL BANK
|
December 6, 2012 |
|
KUNDAN KUMARI Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
KUNDAN LAL Vs. MOHINDER PAL AND OTHERS
|
March 1, 2012 |
|
KUNJ BIHARI Vs. STATE OF HARYANA AND OTHERS
|
March 13, 2012 |
|
KURSHID AKBAR Vs. KALIA RANI
|
August 3, 2012 |
|
KUSUM Vs. STATE OF PUNJAB
|
December 27, 2012 |
|
KUSUM SARDHANA Vs. JAGAN NATH SHARMA
|
December 20, 2012 |
|
L.N.K. MURTHY Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
December 3, 2012 |
|
LABH KAUR Vs. GURMAIL SINGH
|
February 22, 2012 |
|
LABH KAUR AND ANOTHER Vs. SHASHI PAL
|
November 2, 2012 |
|
LABH SINGH Vs. STATE OF PUNIAB AND OTHERS
|
February 21, 2012 |
|
LABH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
LABH SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
November 8, 2012 |
|
LABH SINGH & OTHERS Vs. ANGAD PARTAP SINGH & OTHERS
|
March 14, 2012 |
|
LABH SINGH AND OTHERS Vs. BACHAN KAUR
|
May 31, 2012 |
|
LACHHMAN DASS Vs. PRESIDING OFFICER, LABOUR COURT
|
August 7, 2012 |
|
LACHHMAN SINGH Vs. AVTAR SINGH
|
October 17, 2012 |
|
LACHHMAN SINGH @ ROOPA Vs. STATE OF PUNJAB
|
October 16, 2012 |
|
LADDI @ BALWINDER KUMAR Vs. STATE OF PUNJAB
|
January 19, 2012 |
|
LADHA SINGH Vs. STATE OF HARYANA
|
November 1, 2012 |
|
LAHRI SON OF ABHE SINGH Vs. STATE OF HARYANA
|
May 1, 2012 |
|
LAJ WANTI WIDOW OF CH PARTAP SINGH AND ANOTHER Vs. SHIV DAYAL
|
August 3, 2012 |
|
LAJJA RAM @ LAJ RAM Vs. SUSHIL KUMAR & ANOTHER
|
March 23, 2012 |
|
LAJJAWATI Vs. STATE OF HARYANA
|
July 2, 2012 |
|
LAJWANTI Vs. STATE OF HARYANA
|
May 3, 2012 |
|
LAKHAN LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2012 |
|
LAKHANPAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
November 21, 2012 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
April 25, 2012 |
|
LAKHBIR SINGH @ MANGU Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
LAKHBIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 16, 2012 |
|
LAKHI Vs. STATE OF HARYANA
|
September 10, 2012 |
|
LAKHMIRA Vs. ZILE SINGH AND OTHERS
|
February 8, 2012 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
LAKHWINDER SING & ORS Vs. STATE OF PUNJAB
|
December 1, 2012 |
|
LAKHWINDER SINGH Vs. JOGINDER SINGH AND OTHERS
|
February 6, 2012 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
LAKHWINDER SINGH Vs. DALJIT KAUR
|
July 4, 2012 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2012 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
LAKHWINDER SINGH & OTHERS Vs. AKKI BAI & OTHERS
|
March 23, 2012 |
|
LAKHWINDER SINGH @ LAKHA Vs. STATE OF HARYANA
|
August 21, 2012 |
|
LAKHWINDER SINGH @ LAKHI Vs. STATE OF PUNJAB AND OTHERS
|
November 1, 2012 |
|
LAKHWINDER SINGH @ LUCKY Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
LAKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 24, 2012 |
|
LAKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
LAKSHVEER Vs. STATE OF HARYANA
|
October 12, 2012 |
|
LAKWINDER SINGH AND ANR Vs. STATE OF PUNJAB AND ANR
|
October 4, 2012 |
|
LAL CHAND Vs. TEK CHAND
|
May 10, 2012 |
|
LAL CHAND Vs. STATE OF HARYANA
|
October 6, 2012 |
|
LAL CHAND AND ANOTHER Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
LAL CHAND AND OTHERS Vs. RAGHBIR AND OTHERS
|
May 23, 2012 |
|
LAL CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 18, 2012 |
|
LAL SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
|
January 6, 2012 |
|
LAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2012 |
|
LAL SINGH @ MANJIT SINGH AND ORS Vs. STATE OF GUJARAT AND OTHERS AND ORS
|
August 23, 2012 |
|
LALA Vs. STATE OF PUNJAB
|
December 20, 2012 |
|
LALA RAM Vs. GIAN CHAND GUPTA AND OTHERS
|
March 6, 2012 |
|
LALIT Vs. STATE OF HARYANA
|
November 2, 2012 |
|
LALIT KUMAR AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 21, 2012 |
|
LALIT WADHWA Vs. COMMISSIONER OF INCOME TAX
|
November 16, 2012 |
|
LALMAN VERMA Vs. PUNJAB STATE POWER CUM LIMITED
|
November 23, 2012 |
|
LANCO SOLAR ENERGY PVT LTD Vs. SURYODAYA PROJECTS PVT LTD
|
October 12, 2012 |
|
LAND ACQUISITION COLLECTOR, P S E B , PATIALA, THROUGH PUNJAB STATE Vs. CHANAN SINGH SON OF SHRI ASHA SINGH, RESIDENT OF VILLAGE NASRALI
|
August 8, 2012 |
|
LARSEN & TOUBRO LIMITED Vs. STATE OF HARYANA
|
January 19, 2012 |
|
LAVINDER PAL SINGH Vs. MOHINDER KAUR
|
February 22, 2012 |
|
LAVINDER SINGH @ HINDA Vs. STATE OF PUNJAB
|
July 4, 2012 |
|
LAWYERS FOR HUMAN RIGHTS INTERNATIONAL Vs. UNION OF INDIA AND ANOTHER
|
March 26, 2012 |
|
LAXMI KANT CHAUDHARY Vs. STATE OF HARYANA
|
May 28, 2012 |
|
LEELA Vs. DERA BABA RAM GIR DHUDHAN DHARI SAJUMA
AND OTHERS
|
January 12, 2012 |
|
LEELA PARKASH AND ANOTHER Vs. STATE OF HARYANA
|
January 12, 2012 |
|
LEHRI RAM Vs. NEKI RAM
|
May 14, 2012 |
|
LEKH RAJ @ LEKHU AND ANOTHER Vs. STATE OF PUNJAB
|
January 19, 2012 |
|
LEKH RAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2012 |
|
LEKH RAJ BHAKAHRY ALIAS VIKRANT SHARMA Vs. STATE OF PUNJAB AND ANR.
|
December 13, 2012 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BIMLA DEVI
|
January 4, 2012 |
|
LILA KRISHAN Vs. HIMTA RAM
|
September 14, 2012 |
|
LILU RAM Vs. MANGTU RAM
|
January 4, 2012 |
|
LIYAKAT Vs. STATE OF HARYANA
|
February 23, 2012 |
|
LOHAR KALAN COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED Vs. PRESIDING OFFICER LABOUR COURT LUDHIANA
|
April 20, 2012 |
|
LOS ANGELES FOOD PROCESSING LIMITED Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS
|
March 26, 2012 |
|
LOVELY KUMAR Vs. STATE OF PUNJAB
|
May 30, 2012 |
|
LOVELY PASRICHA & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
January 24, 2012 |
|
LT COL LAKHBIR SINGH BEDI (RETD ) Vs. STATE OF HARYANA AND OTHERS
|
March 5, 2012 |
|
LT COL NARESH GHAI Vs. STATE OF PUNJAB & ORS
|
March 20, 2012 |
|
LT. COL. BALDEV ARORA Vs. D.C. JAIN
|
November 30, 2012 |
|
LT.COL.SUNIL KALIA Vs. BRIG.JAGDISH MALHOTRA
|
October 3, 2012 |
|
LUCKY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 2012 |
|
LUDHIANA IMPROVEMENT TRUST Vs. KULWINDER SINGH S/O MUKAND SINGH
|
July 10, 2012 |
|
LUDHIANA IMPROVEMENT TRUST, LUDHIANA Vs. SURINDERPAL SINGH AND OTHERS
|
November 17, 2012 |
|
LUXMI CHAND Vs. RAJ RANI
|
May 17, 2012 |
|
M K & COMPANY Vs. FOOD CORPORATION OF INDIA
|
May 30, 2012 |
|
M L SHARMA AND ANOTHER Vs. RAJEEV CHAUDHARY
|
May 28, 2012 |
|
M P INDUSTRIES Vs. MANAGING DIRECTOR, HSIIDC LIMITED AND ANOTHER
|
July 20, 2012 |
|
M.C. SINGLA AND OTHERS Vs. UNION OF INDIA AND OTHERS.
|
April 16, 2012 |
|
M.P. JINDAL Vs. STATE BANK OF PATIALA AND ORS
|
July 17, 2012 |
|
M/S A-ONE MEGA MART P. LIMITED AND OTHERS Vs. HDFC BANK AND ANOTHER
|
September 14, 2012 |
|
M/S BALAJI BRICKS INDUSTRIES AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 21, 2012 |
|
M/S BANSAL ENGINEERING WORKS Vs. UNION OF INDIA AND OTHERS
|
March 12, 2012 |
|
M/S BELLISS INDIA LIMITED 18, COMMUNITY CENTRE, EAST OF KAILASH, NEW DELHI Vs. SHRI RAM CHAND GUPTA (DEAD) THROUGH HIS LRS AND OTHERS
|
January 23, 2012 |
|
M/S BHARAT ELECTRICALS Vs. SUKHDEV RAJ GOYAL
|
February 14, 2012 |
|
M/S CITY CROWN HOTELS AND RESORTS PVT. LTD. Vs. THE COMMISSIONER, GURGAON DIVISION, GURGAON, DISTRICT GURGAON AND OTHERS
|
May 3, 2012 |
|
M/S FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. UNION OF INDIA AND OTHERS
|
January 12, 2012 |
|
M/S INDUSTRIAL PROGRESSIVE (INDIA) LTD. Vs. UNION OF INDIA AND OTHERS
|
May 28, 2012 |
|
M/S J.M.K. ISPAT (P) LTD. Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2012 |
|
M/S JCT ELECTRONICS LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
May 31, 2012 |
|
M/S JODHPUR BRICK KILN AND ORS. Vs. PIARA SINGH
|
December 6, 2012 |
|
M/S K.S. ENTERPRISES Vs. COMMISSIONER CENTRAL EXCISE
|
March 15, 2012 |
|
M/S KANSAL COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB
|
January 17, 2012 |
|
M/S PIARA SINGH COLD STORAGE Vs. CANARA BANK
|
April 3, 2012 |
|
M/S S. K. ENGINEERING WORKS AND ANOTHER Vs. GURDIP SINGH AND OTHERS
|
March 21, 2012 |
|
M/S SAGAR HATCHERIES Vs. ROHTAK CENTRAL COOPERATIVE BANK LTD. AND OTHERS
|
March 6, 2012 |
|
M/S SETH BROTHERS LEASEE IMPERIAL FLOOR MILLS Vs. STATE OF HARYANA
|
January 5, 2012 |
|
M/S SOUTH INDIA SURGICAL COMPANY LIMITED Vs. STATE OF HARYANA AND OTHERS
|
September 13, 2012 |
|
M/S. A.S. ASSOCIATES Vs. THE STATE OF HARYANA
|
August 21, 2012 |
|
M/S. BHAGWATI INTERNATIONAL AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND ANOTHER
|
April 3, 2012 |
|
M/S. BHARAT PETROLEUM CORPORATION LTD Vs. RAJIV CHOPRA
|
May 30, 2012 |
|
M/S. DWARKA CHEAP STORE Vs. MUNICIPAL CORPORATION AND OTHERS
|
January 31, 2012 |
|
M/S. ERA INFRA ENGINEERING LTD. Vs. UNION OF INDIA AND ANOTHER
|
November 16, 2012 |
|
M/S. HAWKINS COOKERS LIMITED Vs. PUNJAB POLLUTION CONTROL BOARD AND OTHERS
|
April 16, 2012 |
|
M/S. IMPERIAL GARDENS PVT. LTD Vs. J.P. SINGLA
|
April 2, 2012 |
|
M/S. IMPERIAL GARDENS PVT. LTD. Vs. J.P. SINGLA AND ANOTHER
|
March 16, 2012 |
|
M/S. JASWANT RAI AND SONS Vs. STATE OF PUNJAB AND OTHERS
|
April 2, 2012 |
|
M/S. LOVELY OBSESSIONS PVT. LTD., GURGAON Vs. M/S. SAHARA INDIA COMMERCIAL CORPORATION LTD. GURGAON
|
July 5, 2012 |
|
M/S. MAHINDRA & MAHINDRA FINANCE INDIA LTD Vs. DHARAMPAL & ANOTHER
|
December 14, 2012 |
|
M/S. MAHINDRA AND MAHINDRA LTD. Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
July 24, 2012 |
|
M/S. MAJESTIC AUTOCOMP PVT. LTD. Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND OTHERS
|
September 24, 2012 |
|
M/S. PUNJAB KASHMIR FINANCE PVT. LTD. Vs. JAGSIR SINGH AND OTHERS
|
October 11, 2012 |
|
M/S. S.K. COMPUTERS, PATIALA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 12, 2012 |
|
M/S. SANDHU KHETI STORE SEWA CENTRE AND OTHERS Vs. STATE OF PUNJAB
|
July 26, 2012 |
|
M/S. SHIVA TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
November 30, 2012 |
|
M/S. SHRI AVTAR AGENCIES (PVT.) LTD. & ANR. Vs. M/S. EICHER LTD.
|
October 11, 2012 |
|
M/S. SUGREEVA BUILDERS AND DEV. (P) LTD. AND ANOTHER Vs. PULSE ESTATE PVT. LTD. AND OTHERS
|
September 19, 2012 |
|
M/S. UNITED INDUSTRIES, LUDHIANA Vs. VIJAYA BANK AND OTHERS
|
November 22, 2012 |
|
MAAN SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (R) HARYANA AND OTHERS
|
November 9, 2012 |
|
MADALSA Vs. SATPAL
|
May 11, 2012 |
|
MADAN GIR AND OTHERS Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
MADAN GOPAL GOEL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2012 |
|
MADAN GOPAL MITTAL Vs. NATH BASSI
|
February 25, 2012 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
MADAN LAL Vs. STATE OF HARYANA
|
February 29, 2012 |
|
MADAN LAL Vs. S.L. MALOO AND OTHERS
|
March 20, 2012 |
|
MADAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
MADAN LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 11, 2012 |
|
MADAN LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 23, 2012 |
|
MADAN LAL JINDAL Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2012 |
|
MADAN MOHAN Vs. STATE OF HARYANA
|
September 25, 2012 |
|
MADAN SINGH Vs. STATE OF PUNJAB AND ORS
|
September 26, 2012 |
|
MADAN SINGH VERMA Vs. NARINDER KUMAR & ORS
|
November 6, 2012 |
|
MADHAV INTERNATIONAL Vs. INDIA GARMENTS
|
July 24, 2012 |
|
MADHU Vs. PRESIDING OFFICER LABOUR COURT
|
March 28, 2012 |
|
MADHU AHUJA AND OTHERS Vs. PUJA AHUJA AND OTHERS
|
February 10, 2012 |
|
MADHU BALA Vs. VISHAL
|
January 2, 2012 |
|
MADHUBAN ELECTRONICS PRIVATE LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
August 16, 2012 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
May 30, 2012 |
|
MAGHAR SINGH @ MANGA Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
MAGHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
MAGHI RAM Vs. GRAM PANCHAYAT
|
March 30, 2012 |
|
MAHA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 21, 2012 |
|
MAHABEER SINGH Vs. SURINDER SINGH & ANOTHER
|
January 9, 2012 |
|
MAHABIR Vs. STATE OF PUNJAB
|
January 11, 2012 |
|
MAHABIR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 31, 2012 |
|
MAHABIR EDUCATIONAL WELFARE SOCIETY, AMBALA CITY Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION, NEW DELHI AND OTHERS
|
October 19, 2012 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
December 7, 2012 |
|
MAHABIR SINGH Vs. SURAJ BHAN & ANOTHER
|
May 7, 2012 |
|
MAHADEV Vs. TEK CHAND
|
January 25, 2012 |
|
MAHANT KAPIL DEV Vs. PARKASH WATI
|
May 11, 2012 |
|
MAHANT KAPIL DEV Vs. PARKASH WATI
|
May 15, 2012 |
|
MAHANT NARVADANAND GIRI Vs. STATE OF HARYANA AND OTHERS
|
March 26, 2012 |
|
MAHANT PURNANAD CHELA MAHANT VISHNU DEVA NAND Vs. DIVISIONAL COMMISSIONER, PATIALA AND OTHERS
|
September 25, 2012 |
|
MAHANTA SINGH AND ANR. Vs. STATE OF PUNJAB
|
December 3, 2012 |
|
MAHARAWAL KHEWAJI RELIGIOUS AND CHARITABLE TRUST Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2012 |
|
MAHARISHI DAYANAND EDUCATION SOCIETY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 18, 2012 |
|
MAHARISHI DAYANAND UNIVERSITY Vs. BALE RAM VERMA AND ANOTHER
|
November 6, 2012 |
|
MAHAVIR Vs. STATE OF HARYANA
|
April 2, 2012 |
|
MAHAVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2012 |
|
MAHAVIR SINGH Vs. STATE OF HARYANA
|
September 7, 2012 |
|
MAHAVIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2012 |
|
MAHENDER Vs. BANARSI DASS AND OTHERS
|
January 31, 2012 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
September 19, 2012 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
August 6, 2012 |
|
MAHENDER SINGH Vs. S N SARDANA
|
August 8, 2012 |
|
MAHENDER SINGH Vs. THE COLLECTOR-CUM-DEPUTY COMMISSIONER, JHAJJAR AND OTHERS
|
September 18, 2012 |
|
MAHENDER SINGH AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
September 5, 2012 |
|
MAHENDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
August 3, 2012 |
|
MAHENDER SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
January 16, 2012 |
|
MAHENDER SINGH AND OTHERS Vs. BHANNA AND OTHERS
|
November 23, 2012 |
|
MAHESH CHAND JAIN Vs. STATE OF HARYANA
|
October 6, 2012 |
|
MAHESH CHAND SINGHLA Vs. STATE OF HARYANA
|
August 29, 2012 |
|
MAHESH DUTT Vs. DHARAM DASS AND OTHERS
|
November 7, 2012 |
|
MAHESH INDER WALIA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 2, 2012 |
|
MAHESH KUMAR Vs. ARSHA VERMA
|
September 13, 2012 |
|
MAHI PAL Vs. SPECIAL SECRETARTY TO GOVERNMENT HARYANA, COOPERATION DEPARTMENT, CHANDIGARH AND OTHERS
|
August 23, 2012 |
|
MAHI PAL Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
|
August 21, 2012 |
|
MAHINDER SINGH AND OTHERS Vs. KUMARI MANJU (MINOR) AND ANOTHER
|
July 23, 2012 |
|
MAHINDRA AND MAHINDRA Vs. PRESIDING OFFICER
|
August 17, 2012 |
|
MAHIPAL Vs. STATE OF HARYANA
|
September 24, 2012 |
|
MAJOR CHARANJIT SINGH RAI Vs. STATE OF PUNJAB AND OTHERS
|
March 27, 2012 |
|
MAJOR GURJINDER SINGH BENIPAL Vs. STATE OF PUNJAB
|
October 15, 2012 |
|
MAJOR SINGH Vs. SHIROMANI GUR
|
July 3, 2012 |
|
MAJOR SINGH Vs. STATE OF HARYANA
|
October 30, 2012 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 31, 2012 |
|
MAJOR SINGH Vs. SURJIT SINGH
|
January 19, 2012 |
|
MAJOR SINGH Vs. MOHINDER KAUR
|
April 30, 2012 |
|
MAJOR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 25, 2012 |
|
MAKHAN RAM Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
MAKHAN SINGH @ JASPAL SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
August 6, 2012 |
|
MAKHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 31, 2012 |
|
MAKHAN SINGH AND ORS Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2012 |
|
MAKHAN SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB CHANDIGARH AND OTHERS
|
February 21, 2012 |
|
MAKSON RETAILERS PVT LTD AND ANOTHER Vs. RAVJEET KAUR
|
October 31, 2012 |
|
MAKSON RETAILERS PVT LTD AND ANOTHER Vs. GURPREET KAUR
|
October 31, 2012 |
|
MAL SINGH @ MALLI AND ANOTHER Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
MAL SINGH SON OF JANGIR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 17, 2012 |
|
MALKEET SINGH & OTHERS Vs. PREM SINGH & OTHERS
|
March 23, 2012 |
|
MALKHAN SINGH Vs. STATE OF HARYANA & OTHERS
|
November 1, 2012 |
|
MALKHAN SINGH AND ANOTHER Vs. TARA CHAND AND OTHERS
|
January 13, 2012 |
|
MALKIAT KAUR Vs. STATE OF PUNJAB & ORS
|
August 1, 2012 |
|
MALKIAT KAUR Vs. STATE OF PANJAB
|
June 11, 2012 |
|
MALKIAT KAUR GURDEEP KAUR Vs. AMRITPAL KAUR
|
May 15, 2012 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 5, 2012 |
|
MALKIAT SINGH Vs. KESAR SINGH AND OTHERS
|
January 18, 2012 |
|
MALKIAT SINGH Vs. SATISH NAGPAUL
|
October 19, 2012 |
|
MALKIAT SINGH Vs. UNION OF INDIA AND OTHERS
|
November 22, 2012 |
|
MALKIAT SINGH Vs. SUPERINTENDING CANAL OFFICER, SIRHIND CANAL CIRCLE, LUDHIANA AND OTHERS
|
February 1, 2012 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 2, 2012 |
|
MALKIAT SINGH Vs. PRESIDING OFFICER,LABOUR COURT,PATIALA
|
February 1, 2012 |
|
MALKIAT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
MALKIAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
MALKIAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 27, 2012 |
|
MALKIAT SINGH EX-SECURITY GUARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB
|
April 17, 2012 |
|
MALKIAT SINGH GILL Vs. STATE OF PUNJAB & ANR
|
August 22, 2012 |
|
MALKIAT SINGH JOSAN Vs. STATE OF PUNJAB AND OTHERS
|
January 5, 2012 |
|
MALKIAT SINGH NANDHRA Vs. KANTA DEVI AND ANOTHER
|
January 23, 2012 |
|
MALKIAT SINGH, POWER OF ATTORNEY SEEBO Vs. SANTOKH SINGH AND OTHERS
|
October 3, 2012 |
|
MALKIT KAUR Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
MALKIT KAUR Vs. MOHAN SINGH
|
October 19, 2012 |
|
MALKIT SINGH Vs. STATE OF PUNJAB
|
May 24, 2012 |
|
MALKIT SINGH Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
|
November 7, 2012 |
|
MALKIT SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
MALKIT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 8, 2012 |
|
MALOOK SINGH Vs. STATE OF PUNJAB
|
March 27, 2012 |
|
MALOOK SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
MALTA BOAT TRAGEDY PROBE MISSION Vs. UNION OF INDIA AND OTHERS
|
February 9, 2012 |
|
MALVINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 19, 2012 |
|
MALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 14, 2012 |
|
MAM CHAND Vs. HARI CHAND
|
May 16, 2012 |
|
MAM CHAND Vs. MANDIR RADHA KRISHAN
|
April 17, 2012 |
|
MAMTA Vs. ASHOK AND OTHERS
|
August 14, 2012 |
|
MAMTA AND ORS Vs. STATE OF HARYANA AND ORS
|
October 1, 2012 |
|
MAMTA RANI Vs. RAJ RANI
|
January 25, 2012 |
|
MAMTA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2012 |
|
MAN SINGH Vs. AVTAR SINGH
|
April 26, 2012 |
|
MAN SINGH Vs. BHIM SINGH AND OTHERS
|
January 5, 2012 |
|
MAN SINGH AND OTHERS Vs. JOGA SINGH AND OTHERS
|
January 25, 2012 |
|
MANAGEMENT CH MOHD YASIN KHAN AND ORS Vs. MOHAMMAD ISRAIL AND OTHERS
|
March 15, 2012 |
|
MANAGEMENT OF M L N COLLEGE, YAMUNANAGAR Vs. LACHHMAN DASS AND OTHERS
|
September 25, 2012 |
|
MANAGING COMMITTEE Vs. COLLEGE TRIBUNAL
|
October 4, 2012 |
|
MANAGING COMMITTEE Vs. ANJU CHAWLA
|
August 30, 2012 |
|
MANAGING DIRECTOR, GURDASPUR COOPERATIVE SUGAR MILLS PVT LTD Vs. TARSEM SINGH AND ANOTHER
|
November 19, 2012 |
|
MANBIR Vs. STATE OF HARYANA
|
October 16, 2012 |
|
MANBIR SINGH Vs. STATE OF HARYANA
|
January 3, 2012 |
|
MANBIR SINGH Vs. STATE OF PUNJAB
|
September 11, 2012 |
|
MANDEEP AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 28, 2012 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
May 3, 2012 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
|
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB & ORS
|
September 17, 2012 |
|
MANDEEP KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
MANDEEP KAUR MINOR Vs. RAJINDER SINGH & OTHERS
|
February 1, 2012 |
|
MANDEEP SINGH Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2012 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
MANDEEP SINGH @ MANNA Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
MANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 1, 2012 |
|
MANDEEP SINGH GILL Vs. STATE OF PUNJAB
|
May 2, 2012 |
|
MANDER SINGH Vs. STATE OF PUNJAB
|
July 19, 2012 |
|
MANDI GOBINDGARH INDUCTION FURNACE ASSOCIATION Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSIONER
|
May 16, 2012 |
|
MANDI GOBINDGARH INDUCTION FURNACE ASSOCIATION Vs. FURNACE ASSOCIATION
|
May 16, 2012 |
|
MANDIR MATA SITA JI, VILLAGE SITA MATH, TEHSIL & DISTRICT KARNAL Vs. DEPUTY COMMISSIONER, KARNAL AND OTHERS
|
October 18, 2012 |
|
MANEESH MITTAL Vs. BRIJ BALA
|
October 18, 2012 |
|
MANEET KAUR Vs. DEVINDERPAL SINGH
|
May 28, 2012 |
|
MANGA SINGH Vs. STATE OF PUNJAB
|
December 17, 2012 |
|
MANGA SINGH Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
MANGAL Vs. STATE OF HARYANA
|
March 6, 2012 |
|
MANGAL SINGH Vs. PRESIDING OFFICER
|
November 26, 2012 |
|
MANGAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
November 1, 2012 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
August 27, 2012 |
|
MANGAL SINGH @ MANGA Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
MANGAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
MANGAL SINGH AND OTHERS Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)
|
August 7, 2012 |
|
MANGAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2012 |
|
MANGAT AND ANOTHER Vs. GORDHAN SINGH AND OTHERS
|
December 4, 2012 |
|
MANGAT RAI Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2012 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
March 1, 2012 |
|
MANGAT RAM AND OTHERS Vs. AMAR KAUR AND OTHERS
|
November 2, 2012 |
|
MANGAT RAM MONGA Vs. MUKHTIAR SINGH AND OTHERS
|
December 21, 2012 |
|
MANGE RAM Vs. SUBHASH AND OTHERS
|
November 1, 2012 |
|
MANGE RAM & OTHERS. Vs. STATE OF HARYANA & OTHERS
|
September 24, 2012 |
|
MANI RAM Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR
|
February 24, 2012 |
|
MANI RAM YADAV Vs. STATE OF HARYANA AND ANOTHER
|
July 24, 2012 |
|
MANINDER KAUR AND ANOTHER Vs. KAWALJEET @ KANWARJEET SINGH AND ANOTHER
|
November 7, 2012 |
|
MANINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 31, 2012 |
|
MANINDER SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
December 5, 2012 |
|
MANISH GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 30, 2012 |
|
MANISH KUMAR GUPTA Vs. OM PARKASH AND OTHERS
|
October 6, 2012 |
|
MANISHA Vs. HARYANA STAFF SELECTION COMMISSION & ANR
|
October 10, 2012 |
|
MANISHA Vs. STATE OF HARYANA & ORS.
|
July 20, 2012 |
|
MANJEET Vs. STATE OF HARYANA AND ANOTHER
|
January 19, 2012 |
|
MANJEET & OTHERS Vs. SALINDER KUMAR & OTHERS
|
November 7, 2012 |
|
MANJEET AHALAWAT AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2012 |
|
MANJEET SINGH Vs. GURDAS SINGH
|
December 13, 2012 |
|
MANJEET SINGH Vs. BEANT SHARMA
|
July 30, 2012 |
|
MANJEET SINGH Vs. JASWINDER KAUR GILL
|
May 1, 2012 |
|
MANJEET SINGH & ANOTHER Vs. BALBIR SINGH & ANOTHER
|
November 7, 2012 |
|
MANJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
MANJEET SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 18, 2012 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
MANJINDER SINGH Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB AND OTHERS
|
January 16, 2012 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
December 6, 2012 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
December 10, 2012 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
MANJIT KAUR Vs. H.S.ATWAL
|
September 28, 2012 |
|
MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 3, 2012 |
|
MANJIT KAUR Vs. CHARANJIT KAUR AND OTHERS
|
November 21, 2012 |
|
MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 2012 |
|
MANJIT KAUR Vs. STATE
|
September 19, 2012 |
|
MANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 16, 2012 |
|
MANJIT KAUR ETC. Vs. MADAN GOPAL AND OTHERS
|
December 5, 2012 |
|
MANJIT KUMAR Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
August 17, 2012 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 2012 |
|
MANJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 18, 2012 |
|
MANJIT SINGH Vs. DALBIR SINGH AND OTHERS
|
July 20, 2012 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2012 |
|
MANJIT SINGH Vs. FINANCIAL COMMISSIONER (APPEAL-I), PUNJAB,
CHANDIGARH AND OTHERS
|
May 11, 2012 |
|
MANJIT SINGH Vs. FINANCIAL COMMISSIONER
|
February 2, 2012 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
April 30, 2012 |
|
MANJIT SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
September 25, 2012 |
|
MANJIT SINGH @ OBROY Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
MANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
MANJIT SINGH AUJLA Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
MANJIT SINGH LANGRA @ GAKKI Vs. MANDEEP KAUR AND OTHERS
|
January 13, 2012 |
|
MANJOT SINGH Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
MANJOT SINGH Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
MANJU Vs. STATE OF PUNJAB
|
May 24, 2012 |
|
MANJU AGGARWAL Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2012 |
|
MANJU D/O SH PREM SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
June 1, 2012 |
|
MANJU KUMARI Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
MANJU SHARMA Vs. J C MEHTA AND ANOTHER
|
February 29, 2012 |
|
MANJULA MITTAL Vs. SURTA RAM AND OTHERS
|
January 17, 2012 |
|
MANJULA MITTAL ALIAS MANJU RANI Vs. SOHAN LAL
|
September 26, 2012 |
|
MANJUSHA SHARMA Vs. STATE OF HARYANA
|
May 31, 2012 |
|
MANMEET SINGH Vs. UNION TERRITORY, CHANDIGARH
|
March 13, 2012 |
|
MANMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
MANMOHAN KUMAR GARG Vs. ASSISTANT ESTATE OFFICER
|
July 2, 2012 |
|
MANMOHAN SINGH Vs. FINANCIAL COMMISSIONER
|
January 4, 2012 |
|
MANMOHAN SINGH Vs. U T CHANDIGARH
|
July 5, 2012 |
|
MANMOHAN SINGH SON OF BHAKHTAUR SINGH Vs. STATE OF PUNJAB AND ORS
|
October 6, 2012 |
|
MANN SONS MILK PRODUCERS COOPERATIVE SOCIETY LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2012 |
|
MANNA AND OTHERS Vs. STATE OF HARYANA
|
October 30, 2012 |
|
MANOHAR LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
October 8, 2012 |
|
MANOHAR LAL Vs. UNION OF INDIA AND OTHERS
|
October 10, 2012 |
|
MANOHAR LAL Vs. SUNDER LAL AND ANOTHER
|
January 4, 2012 |
|
MANOHAR LAL Vs. KIRPAL SINGH AND OTHERS
|
March 23, 2012 |
|
MANOHAR LAL Vs. DALIP SINGH
|
February 25, 2012 |
|
MANOHAR LAL Vs. DESH RAJ WADHWA
|
October 17, 2012 |
|
MANOHAR LAL Vs. KEWAL KRISHAN
|
January 31, 2012 |
|
MANOHAR LAL AND COMPANY AND ANOTHER Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
MANOHAR LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2012 |
|
MANOHAR LAL JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 17, 2012 |
|
MANOHAR LAL MAHAJAN Vs. KULDIP SINGH MAHAL
|
March 20, 2012 |
|
MANOHAR SINGH Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
MANOHAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
MANOHARI Vs. GRAM PANCHAYAT VILLAGE PILI
|
May 14, 2012 |
|
MANOJ Vs. STATE OF HARYANA
|
October 1, 2012 |
|
MANOJ Vs. RITU
|
November 8, 2012 |
|
MANOJ AND ANOTHER Vs. STATE OF HARYANA
|
January 11, 2012 |
|
MANOJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 31, 2012 |
|
MANOJ AND OTHERS Vs. STATE OF HARYANA
|
May 16, 2012 |
|
MANOJ KUMAR Vs. STATE OF PUNJAB
|
December 6, 2012 |
|
MANOJ KUMAR Vs. HARYANA STATE
|
May 15, 2012 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
September 27, 2012 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
October 30, 2012 |
|
MANOJ KUMAR KARWASRA Vs. STATE OF HARYANA
|
May 18, 2012 |
|
MANOJ KUMAR PATHAK Vs. STATE OF HARYANA
|
October 5, 2012 |
|
MANOJ MAKKAR Vs. NEERU BAL
|
May 3, 2012 |
|
MANOJ PANDHI Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
MANOJ SON OF HANS RAJ Vs. STATE OF HARYANA
|
September 26, 2012 |
|
MANPHOOL AND ANOTHER Vs. ROOP RAM AND OTHERS
|
August 28, 2012 |
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MANPHOOL SINGH Vs. HARYANA STATE AND OTHERS
|
May 4, 2012 |
|
MANPREET GREWAL Vs. HARMANDEEP SINGH
|
August 6, 2012 |
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MANPREET KAUR Vs. STATE OF PUNJAB
|
June 6, 2012 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
May 3, 2012 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
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MANPREET KAUR AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
July 16, 2012 |
|
MANPREET SANGHA Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
February 21, 2012 |
|
MANPREET SINGH Vs. STATE OF PUNJAB
|
March 20, 2012 |
|
MANPREET SINGH Vs. SURJIT KAUR ALIAS SUKHBIR KAUR AND OTHERS
|
March 26, 2012 |
|
MANPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 11, 2012 |
|
MANVESH SINGH SIDHU Vs. BIJAY KUMAR & OTHERS
|
October 10, 2012 |
|
MANVI Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
MANVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
MANWINDER SINGH Vs. STATE OF HARYANA
|
April 27, 2012 |
|
MANWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
MARJINA Vs. PANJAB UNIVERSITY AND ANOTHER
|
November 2, 2012 |
|
MARU SINGH MAHILA AYURVEDIC DEGREE COLLEGE SONIPAT Vs. UNION OF INDIA & OTHERS
|
October 19, 2012 |
|
MASTER RAKESH JAISWAL Vs. STATE OF HARYANA
|
September 26, 2012 |
|
MATHURA DASS Vs. ASHOK KUMAR
|
May 31, 2012 |
|
MATRIX INFOSYS Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR & OTHERS
|
October 8, 2012 |
|
MATU RAM (SINCE DECEASED) THROUGH HIS LRS. Vs. JOINT DIRECTOR PANCHAYATS AND OTHERS
|
February 3, 2012 |
|
MAYA Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
MAYA Vs. STATE OF HARYANA
|
May 4, 2012 |
|
MAYA Vs. U T CHANDIGARH
|
July 9, 2012 |
|
MAYA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 26, 2012 |
|
MAYANK KHOSLA Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
MAYANK MITTAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
March 20, 2012 |
|
MAYAR PRIMARY AGRIL CO OP SOCIETY LIMITED Vs. PRESIDING OFFICER
|
June 1, 2012 |
|
MEDICAL COUNCIL OF INDIA Vs. CHINTAPURNI MEDICAL COLLEGE & HOSPITAL AND OTHERS
|
September 10, 2012 |
|
MEENA Vs. NARESH AND OTHERS
|
October 8, 2012 |
|
MEENA AND OTHERS Vs. MANOJ KUMAR GUPTA AND ANOTHER
|
September 3, 2012 |
|
MEENA H MADHANI Vs. DIXON KNITWEARS
|
November 22, 2012 |
|
MEENA SHARMA Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
MEENA SHARMA Vs. LAKHWINDER SINGH
|
April 30, 2012 |
|
MEENU BALA @ MEENA KUMARI & ANR Vs. STATE OF PUNJAB & ORS
|
January 23, 2012 |
|
MEENU SHARMA Vs. RAVINDER KUMAR ALIAS VARINDER KUMAR ALIAS BABLU AND OTHERS
|
September 27, 2012 |
|
MEER SINGH Vs. EXECUTIVE ENGINEER AND ANOTHER
|
November 9, 2012 |
|
MEGH RAJ Vs. DEEPAK GARG
|
April 23, 2012 |
|
MEGH RAJ Vs. SUBHASH RANI & OTHERS
|
March 2, 2012 |
|
MEGH SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 19, 2012 |
|
MEGHA Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
MEGHA JAIN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
March 22, 2012 |
|
MEHAR CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS
|
March 19, 2012 |
|
MEHAR CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2012 |
|
MEHAR PAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
MEHAR RAM @ MEHAR CHAND Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
MEHAR SINGH Vs. SHANTI
|
December 5, 2012 |
|
MEHAR SINGH Vs. HARBHINDER SINGH AND OTHERS
|
October 15, 2012 |
|
MEHAR SINGH Vs. GRAM PANCHAYAT
|
August 3, 2012 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
MEHFIL HOSPITALITY LTD. Vs. S.A. KHAN
|
January 3, 2012 |
|
MEJA SINGH AND ORS Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB AND OTHERS
|
February 1, 2012 |
|
MELA SINGH Vs. SOMA SINGH AND ANOTHER
|
February 2, 2012 |
|
MELA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2012 |
|
METAL AND ELECTRICALS AND OTHERS Vs. ACCURATE MOTOR INDUSTRIES
|
August 2, 2012 |
|
MEWA DEVI Vs. DHANNA
|
April 27, 2012 |
|
MEWA RAM Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
MEWA SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
MEWA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
MICRO GRAIN STEELS Vs. HARYANA FINANCIAL CORPORATION AND ANOTHER
|
January 6, 2012 |
|
MIHAN SINGH Vs. STATE OF HARYANA
|
February 1, 2012 |
|
MILK SPECIALITIES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 16, 2012 |
|
MILKFOOD LTD BAHADURGARH DISTRICT PATIALA Vs. STATE OF PUNJAB
|
April 2, 2012 |
|
MINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2012 |
|
MIR SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
March 13, 2012 |
|
MITTAL PAVERS Vs. SUSHIL SEHGAL
|
September 20, 2012 |
|
MITTAR KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
July 16, 2012 |
|
MLGC-ECC-VIPL (JOINT VENTURE) Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
MODAN Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
MODERN HIND SENIOR SECONDARY SCHOOL Vs. STATE OF HARYANA AND OTHERS
|
October 18, 2012 |
|
MODGIL FASHION EXPORTS Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
|
May 15, 2012 |
|
MOHAMMAD ALI Vs. STATE OF PUNJAB AND OTHERS
|
March 1, 2012 |
|
MOHAMMAD BHOORA Vs. STATE OF PUNJAB
|
April 3, 2012 |
|
MOHAMMAD FAROOKH AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
September 20, 2012 |
|
MOHAMMAD HIMMAYAL Vs. STATE OF PUNJAB
|
July 23, 2012 |
|
MOHAMMAD JUNED @ DANEJU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2012 |
|
MOHAN ALIAS MONTY Vs. STATE OF HARYANA
|
February 8, 2012 |
|
MOHAN LAL Vs. RAM TALWAR
|
July 4, 2012 |
|
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
April 23, 2012 |
|
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
July 27, 2012 |
|
MOHAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
MOHAN LAL Vs. MANGAT RAM AND ORS
|
September 28, 2012 |
|
MOHAN LAL Vs. THE STATE OF HARYANA AND OTHERS
|
February 29, 2012 |
|
MOHAN LAL Vs. ISHWAR DEVI
|
December 13, 2012 |
|
MOHAN LAL ALIAS MOHANI AND ANOTHER Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
MOHAN PRIT SINGH Vs. RAM KISHAN & OTHERS
|
January 25, 2012 |
|
MOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 15, 2012 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
September 27, 2012 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
August 9, 2012 |
|
MOHAN SINGH Vs. BHUPINDER SINGH
|
March 27, 2012 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
MOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 7, 2012 |
|
MOHANJEET SINGH Vs. STATE OF PUNJAB AND ORS
|
September 3, 2012 |
|
MOHANJIT SINGH Vs. STATE OF PUNJAB ETC.
|
July 17, 2012 |
|
MOHD AMJAD Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2012 |
|
MOHD JAHANGEER Vs. STATE OF HARYANA
|
August 8, 2012 |
|
MOHD RASHID Vs. STATE OF PUNJAB AND ANOTHER
|
November 2, 2012 |
|
MOHD SHABIR NANDAN & OTHERS Vs. STATE OF PUNJAB
|
March 6, 2012 |
|
MOHD. HANIF Vs. RAVINDER KUMAR
|
October 16, 2012 |
|
MOHINDER KAUR Vs. KAUR SINGH ALIAS JAGSIR SINGH
|
June 1, 2012 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
February 24, 2012 |
|
MOHINDER KAUR AND OTHERS Vs. GURDEV SINGH
|
January 4, 2012 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2012 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
MOHINDER PAL Vs. STATE OF PUNJAB & OTHERS
|
September 7, 2012 |
|
MOHINDER PAL AND OTHERS Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
March 14, 2012 |
|
MOHINDER PAL PROP DASS TELECOM Vs. STATE BANK OF INDIA, BRANCH DORAHA, DISTRICT LUDHIANA AND ORS
|
January 16, 2012 |
|
MOHINDER PARKASH Vs. AZAD HIND OIL COMPANY, KAITHAL
|
March 23, 2012 |
|
MOHINDER PAUL @ MOHINDER LAL Vs. PARMOD KUMAR
|
February 28, 2012 |
|
MOHINDER S VIRDY Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
MOHINDER SINGH Vs. MAHI CHAND AND OTHERS
|
September 20, 2012 |
|
MOHINDER SINGH Vs. BANTA SINGH
|
May 8, 2012 |
|
MOHINDER SINGH Vs. PUNJAB WAKF BOARD
|
October 31, 2012 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 31, 2012 |
|
MOHINDER SINGH Vs. SURMUKH SINGH
|
February 2, 2012 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
MOHINDER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION AND OTHERS
|
September 4, 2012 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
May 16, 2012 |
|
MOHINDER SINGH Vs. SEWA SINGH AND OTHERS
|
November 20, 2012 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2012 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
MOHINDER SINGH Vs. SOM NATH
|
June 1, 2012 |
|
MOHINDER SINGH Vs. KARNAIL SINGH
|
July 20, 2012 |
|
MOHINDER SINGH Vs. JASVIR SINGH
|
December 10, 2012 |
|
MOHINDER SINGH & OTHERS Vs. RAJ KUMARI & OTHERS
|
March 27, 2012 |
|
MOHINDER SINGH & OTHERS Vs. DALIP SINGH
|
March 27, 2012 |
|
MOHINDER SINGH @ HARMINDER Vs. GURBACHAN SINGH & ORS
|
July 3, 2012 |
|
MOHINDER SINGH AHALAWAT AND ORS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
January 16, 2012 |
|
MOHINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 18, 2012 |
|
MOHINDER SINGH AND ANOTHER Vs. JARNAIL SINGH
|
July 18, 2012 |
|
MOHINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
MOHINDER SINGH AND ANOTHER Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT,PUNJAB AND OTHERS
|
September 27, 2012 |
|
MOHINDER SINGH AND ANOTHER Vs. DEVI LAL AND OTHERS
|
December 12, 2012 |
|
MOHINDER SINGH AND ORS Vs. STATE OF PUNJAB & ANR
|
February 16, 2012 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2012 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2012 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 26, 2012 |
|
MOHINDER SINGH AND OTHERS Vs. MOHINDER KAUR AND OTHERS
|
October 11, 2012 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 20, 2012 |
|
MOHINDER SINGH GILL Vs. JAGDEEP SINGH
|
November 27, 2012 |
|
MOHINDER SINGH LATHOR Vs. STATE OF HARYANA
|
December 11, 2012 |
|
MOHINDRO ALIAS MOHINDER KAUR Vs. MOHINDER SINGH
|
January 19, 2012 |
|
MOHINI KAPOOR Vs. STATE UNION TERRITORY, CHANDIGARH
|
January 18, 2012 |
|
MOHMAD UMAR ANSARI Vs. STATE OF HARYANA
|
August 16, 2012 |
|
MOHNISH AHLUWALIA Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
MONA Vs. STATE OF HARYANA
|
February 6, 2012 |
|
MONA RANI Vs. KARAMJIT KAUR
|
November 7, 2012 |
|
MONEY Vs. STATE OF PUNJAB AND ANOTHER
|
November 3, 2012 |
|
MONEY KUMAR Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
MONIKA Vs. SANDEEP
|
December 6, 2012 |
|
MONIKA BANSAL Vs. STATE OF PUNJAB
|
June 5, 2012 |
|
MOOL RAJ RAIZADA Vs. STATE OF HARYANA
|
May 4, 2012 |
|
MOR POULTRIES AND ANOTHER Vs. STATE OF HARYANA AND ORS
|
November 16, 2012 |
|
MORDHWAJ Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
January 3, 2012 |
|
MOTI LAL JINDAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 11, 2012 |
|
MOTI RAM AND ORS Vs. UNION OF INDIA AND ORS
|
March 26, 2012 |
|
MOTI SAGAR Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
MOTOROLA SOLUTIONS INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
November 26, 2012 |
|
MRIDULA Vs. KAMAL AND OTHERS
|
October 9, 2012 |
|
MRITUNJAY Vs. STATE OF HARYANA
|
March 19, 2012 |
|
MRS. SHAHINA RANA Vs. MISS MANREET PHULKA AND OTHERS
|
April 17, 2012 |
|
MRS. TEENA Vs. THE STATE OF HARYANA AND OTHERS
|
February 15, 2012 |
|
MS. POOJA Vs. ASHOK KUMAR AND OTHERS
|
December 19, 2012 |
|
MS. SANDHYA SIKKA AND OTHERS Vs. MUNNA LAL AND OTHERS
|
October 4, 2012 |
|
MS. SARPREET KAUR Vs. THE CHANDIGARH ADMINISTRATION & ORS.
|
April 2, 2012 |
|
MSV INTERNATIONAL Vs. HSRDC
|
May 10, 2012 |
|
MUBARIK AND OTHERS Vs. STATE OF HARYANA
|
February 22, 2012 |
|
MUKAND LAL Vs. STATE OF HARYANA
|
May 31, 2012 |
|
MUKAND SINGH Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
MUKAND SINGH Vs. INDERJIT KAUR AND OTHERS
|
July 24, 2012 |
|
MUKESH Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2012 |
|
MUKESH @ MUKESHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2012 |
|
MUKESH AGGARAWAL Vs. RAJINDER KUMAR PAHWA
|
July 12, 2012 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
July 5, 2012 |
|
MUKESH KUMAR Vs. STATE OF PUNJAB
|
March 14, 2012 |
|
MUKESH KUMAR Vs. MAHESH AND OTHERS
|
November 8, 2012 |
|
MUKESH KUMAR Vs. SUSHIL MITTAL AND OTHERS
|
July 31, 2012 |
|
MUKESH KUMAR Vs. SMT. ANITA
|
April 20, 2012 |
|
MUKESH KUMAR @ SONU Vs. STATE OF HARYANA
|
January 27, 2012 |
|
MUKESH KUMAR AGGARWAL Vs. SAMRITI @ MEESHU (MINOR) AND ANOTHER
|
October 4, 2012 |
|
MUKESH KUMAR SOLANKI Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2012 |
|
MUKESH KUMAR SOLANKI HCS SON OF SHRI TULSI RAM Vs. STATE OF HARYANA, THROUGH CHIEF SECRETARY TO GOVERNMENT OF HARYANA, CIVIL SECRETARIAT CHANDIGARH
|
July 2, 2012 |
|
MUKESH RAO Vs. HIGH COURT OF PUNJAB AND HARYANA
|
December 18, 2012 |
|
MUKESH SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2012 |
|
MUKESH TANEJA Vs. DENA BANK
|
December 29, 2012 |
|
MUKHTIAR KAUR Vs. RAMANJEET KAUR AND OTHERS
|
November 21, 2012 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2012 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
MUKHTIAR SINGH Vs. IQBAL SINGH AND OTHERS
|
January 25, 2012 |
|
MUKHTIAR SINGH Vs. SHIVRAJ SINGH
|
October 17, 2012 |
|
MUKHTIAR SINGH @ MUKHA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
MUKHTIAR SINGH AND ANR Vs. STATE OF HARYANA
|
July 20, 2012 |
|
MUKUND LAL NATIONAL SENIOR SECONDARY SCHOOL, YAMUNA NAGAR Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2012 |
|
MULAKH RAJ Vs. NEERAJ KUMAR
|
November 3, 2012 |
|
MULAKH RAJ & OTHERS Vs. ADDITIONAL SECRETARY (COOPERATION)
(NOW JOINT SECRETARY (COOPERATION), PUNJAB & OTHERS
|
November 21, 2012 |
|
MULKH RAJ SON OF HANS RAJ, RESIDENT OF 92 SHAKTI NAGAR, JALANDHAR Vs. DR. VIJAY KUMAR AHUJA SON OF SH. BHAGWAN DASS, PROPRIETOR AHUJA CLINIC, SHAKTI NAGAR, JALANDHAR CITY
|
August 21, 2012 |
|
MULTAN SINGH & ORS Vs. STATE OF HARYANA & ORS
|
October 16, 2012 |
|
MUNEET KUMAR Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD AND ANOTHER
|
September 11, 2012 |
|
MUNGA AND OTHERS Vs. JHARMA RAM AND OTHERS
|
January 12, 2012 |
|
MUNI RAM SHARMA & OTHERS Vs. STATE OF HARYANA & OTHERS
|
May 18, 2012 |
|
MUNIAM @ PARSHOTAM Vs. STATE OF HARYANA
|
July 5, 2012 |
|
MUNICIPAL COMMITTEE NARWANA THROUGH ADMINISTRATOR Vs. RISALA
|
July 3, 2012 |
|
MUNICIPAL COMMITTEE, PATAUDI Vs. VED PARKASH
|
March 26, 2012 |
|
MUNICIPAL CORPORATION FARIDABAD Vs. HYDRAULIC & PNEUMATICS (INDIA) PVT LTD
|
January 4, 2012 |
|
MUNICIPAL CORPORATION LUDHIANA Vs. MADHU GOYAL AND ANOTHER
|
February 17, 2012 |
|
MUNICIPAL CORPORATION, FARIDABAD Vs. CONTINENTAL DEVICE (INDIA) LTD
|
February 24, 2012 |
|
MUNICIPAL CORPORATION, FARIDABAD Vs. UDAY KANT
|
December 20, 2012 |
|
MUNICIPAL CORPORATION, FARIDABAD & ANOTHER Vs. JAGSONPAL PHARMACEUTICALS LTD & ANOTHER
|
November 21, 2012 |
|
MUNICIPAL CORPORATION, LUDHIANA & ANOTHER Vs. MANOHAR SINGH & ANOTHER
|
October 16, 2012 |
|
MUNICIPAL CORPORATION, NIT, FARIDABAD Vs. BRAHAM SINGH AND ANOTHER
|
May 16, 2012 |
|
MUNICIPAL COUNCIL Vs. ASHISH MAHAJAN AND ANOTHER
|
March 6, 2012 |
|
MUNICIPAL COUNCIL, FATEHGARH CHURIAN Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD
|
January 23, 2012 |
|
MUNICIPAL COUNCIL, RAMPURAPHUL DISTRICT BATHINDA THROUGH ITS EXECUTIVE OFFICER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND OTHERS
|
January 17, 2012 |
|
MUNIR MASIH Vs. MOHINDER MASIH
|
May 16, 2012 |
|
MUNISH BEHAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
MUNISH KAKKAR Vs. NIDHI KAKKAR
|
October 9, 2012 |
|
MUNISH KUMAR BANSAL Vs. STATE OF PUNJAB
|
March 20, 2012 |
|
MUNISIPAL COUNCIL RAMAN DISTRICT BATHINDA Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL
|
March 5, 2012 |
|
MUNNI DEVI @ SUNITA Vs. STATE OF HARYANA
|
October 11, 2012 |
|
MUNSHI RAM Vs. STATE OF PUNJAB & ORS.
|
March 29, 2012 |
|
MURARI LAL Vs. FINANCIAL COMMISSIONER, HARYANA
AND OTHERS
|
November 1, 2012 |
|
MURATI DEVI AND OTHERS Vs. SUCH DEVA KIRYANA STORE AND ANOTHER
|
May 8, 2012 |
|
MURTI DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2012 |
|
MUSTAQ AND ANR Vs. STATE OF HARYANA AND ORS
|
November 23, 2012 |
|
MUSTKEEN Vs. STATE OF HARYANA
|
November 8, 2012 |
|
MUTHOOT FINANCE PVT LTD Vs. DEEPANKAR BHOLA
|
September 17, 2012 |
|
N K MEHTA Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH
|
May 29, 2012 |
|
N RAM, EDITOR-IN-CHIEF AND PUBLISHER OF THE HINDU AND OTHERS Vs. RASHTRIYA SWAYAMSEWAK SANGH, HARYANA PRANT
|
May 7, 2012 |
|
N S BAWA Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
N S BRAR, PCS, EX-ADMINISTRATOR, MUNICIPAL COUNCIL, ABOHAR Vs. PUNJAB POLLUTION CONTROL BOARD
|
May 16, 2012 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
NACHATTAR SINGH AND ANOTHER Vs. VEENA DEVI & OTHERS
|
July 16, 2012 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
July 13, 2012 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
August 17, 2012 |
|
NACHHATTAR SINGH Vs. CHAND SINGH AND ORS
|
November 22, 2012 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
April 2, 2012 |
|
NACHHATTAR SINGH Vs. DARSHAN KUMAR RAJIV KUMAR
COMMISSION AGENTS
|
April 20, 2012 |
|
NACHHATTAR SINGH Vs. M/S DARSHAN KUMAR RAJIV KUMAR COMMISSION AGENTS
|
April 20, 2012 |
|
NACHHATTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 6, 2012 |
|
NACHHATTAR SINGH AND OTHERS Vs. SURJIT SINGH AND OTHERS
|
February 13, 2012 |
|
NACHHATTAR SINGH AND OTHERS Vs. DARBARA SINGH AND ANOTHER
|
March 5, 2012 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
September 6, 2012 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
September 11, 2012 |
|
NAFEEZA KHAN MANDEEP KAUR Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
NAGARA COUNCIL BUDHLADA Vs. SUNITA RANI
|
May 2, 2012 |
|
NAGINDER SINGH Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
NAIB SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
NAIK VED SINGH Vs. UNION OF INDIA
|
July 4, 2012 |
|
NAIN SUKH DASS SUKH RAM DASS PARVARIK DHARAMARTH TRUST (REGD.) Vs. STATE OF HARYANA AND OTHERS
|
July 2, 2012 |
|
NAINSUKH Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2012 |
|
NAJIR AHMED Vs. STATE OF HARYANA
|
September 4, 2012 |
|
NAMRATA Vs. AMARDEEP SINGH AND ANOTHER
|
February 22, 2012 |
|
NAMRITA KANWAR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 24, 2012 |
|
NANAK SINGH Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
NAND KISHORE Vs. STATE OF HARYANA
|
November 3, 2012 |
|
NAND LAL Vs. NEBH RAJ AND OTHERS
|
January 25, 2012 |
|
NAND LAL Vs. STATE OF HARYANA
|
March 6, 2012 |
|
NAND SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
NANHARI @ NANHI Vs. PAPPI
|
December 13, 2012 |
|
NANKANA SAHIB EDUCATION TRUST Vs. BUTA SINGH ALIAS HARMINDER SINGH AND OTHERS
|
May 22, 2012 |
|
NAPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 2012 |
|
NARAIN GIRI Vs. STATE OF HARYANA
|
April 23, 2012 |
|
NARAIN METAL ROLLING MILLS Vs. C.C.E., PANCHKULA
|
February 2, 2012 |
|
NARAIN SINGH & OTHERS Vs. BHIM SINGH & OTHERS
|
August 7, 2012 |
|
NARAIN SINGH & OTHERS Vs. GRAM PANCHAYAT, VILLAGE BABUPUR
|
April 3, 2012 |
|
NARAIN SINGH AND OTHERS Vs. BHIM SINGH AND OTHERS
|
February 8, 2012 |
|
NARCOTICS CONTROL BUREAU, CHANDIGARH Vs. HOWARD ALLAN MILSTEIN
|
October 12, 2012 |
|
NARDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
NARENDER & ORS Vs. STATE OF HARYANA AND ORS
|
March 28, 2012 |
|
NARENDER ALIAS NANDERA Vs. STATE OF HARYANA
|
August 22, 2012 |
|
NARENDER ALIAS URENDER AND ANOTHER Vs. STATE OF HARYANA
|
November 26, 2012 |
|
NARENDER AND ORS Vs. STATE OF HARYANA AND ORS
|
March 1, 2012 |
|
NARENDER AND OTHERS Vs. STATE OF HARYANA
|
March 5, 2012 |
|
NARENDER KUMAR Vs. STATE OF HRYANA AND OTHERS
|
October 8, 2012 |
|
NARENDER KUMAR AND ANOTHER Vs. HARYANA PUBLIC SERVICE COMMISSION
|
April 24, 2012 |
|
NARENDER KUMAR ARORA Vs. STATE OF HARYANA AND ANOTHER
|
August 22, 2012 |
|
NARENDER SINGH Vs. KEWAL KRISHAN
|
January 24, 2012 |
|
NARENDER SINGH AND ORS Vs. HARYANA STAFF SELECTION COMMISSION
|
July 13, 2012 |
|
NARENDRA SINGH YADAV Vs. STATE OF HARYANA
|
January 23, 2012 |
|
NARESH Vs. DINESHWARI & OTHERS
|
February 1, 2012 |
|
NARESH Vs. STATE OF HARYANA
|
November 26, 2012 |
|
NARESH Vs. RAMPAL AND OTHERS
|
April 30, 2012 |
|
NARESH Vs. STATE OF HARYANA
|
April 4, 2012 |
|
NARESH @ SONU Vs. STATE OF HARYANA
|
September 19, 2012 |
|
NARESH AND ANOTHER Vs. STATE OF HARYANA
|
August 6, 2012 |
|
NARESH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 22, 2012 |
|
NARESH CHANDER KAUSHIK Vs. ASHOK LEYLAND FINANCE LIMITED AND OTHERS
|
September 6, 2012 |
|
NARESH KALRA AND ANOTHER Vs. CHRISTIAN WELFARE SOCIETY AND OTHERS
|
January 10, 2012 |
|
NARESH KHURANA Vs. STATE OF PUNJAB AND ANOTHER
|
September 13, 2012 |
|
NARESH KUMAR Vs. NIRMAL KUMAR AND OTHERS
|
January 9, 2012 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
October 1, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
November 6, 2012 |
|
NARESH KUMAR Vs. BABU RAM
|
October 17, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 24, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
November 7, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
March 19, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
May 17, 2012 |
|
NARESH KUMAR Vs. SUKHDEV SINGH
|
January 2, 2012 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
July 2, 2012 |
|
NARESH KUMAR & COMPANY PRIVATE LIMITED Vs. HARYANA POWER GENERATION CORPORATION & OTHERS
|
October 10, 2012 |
|
NARESH KUMAR @ NESHI Vs. STATE OF HARYANA
|
December 7, 2012 |
|
NARESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2012 |
|
NARESH KUMAR SEHGAL Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
NARINDER KAUR Vs. GURDEEP SINGH AND OTHERS
|
November 6, 2012 |
|
NARINDER KAUR & ORS. Vs. SULTANI SINGH @ SULTAN SINGH & ORS.
|
September 3, 2012 |
|
NARINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
September 4, 2012 |
|
NARINDER KUMAR Vs. STATE OF HARYANA
|
December 10, 2012 |
|
NARINDER KUMAR Vs. GULZAR SINGH
|
April 27, 2012 |
|
NARINDER KUMAR Vs. STATE OF HARYANA AND ORS
|
November 26, 2012 |
|
NARINDER KUMAR & ANOTHER Vs. PAWAN KUMAR & OTHERS
|
March 13, 2012 |
|
NARINDER KUMAR AND ANOTHER Vs. ESTATE OFFICER AND ANOTHER
|
March 29, 2012 |
|
NARINDER KUMAR GUPTA Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
NARINDER MOHAN ARYA Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
May 29, 2012 |
|
NARINDER PAL SINGH AND ANOTHER Vs. PUNJAB & SIND BANK AND OTHERS
|
August 3, 2012 |
|
NARINDER SHARMA Vs. RAJ KUMAR AND OTHERS
|
January 31, 2012 |
|
NARINDER SINGH Vs. AMARJIT SINGH AND ANOTHER
|
August 9, 2012 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
NARINDER SINGH Vs. PARAMJIT SINGH AND AND OTHERS
|
October 31, 2012 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
NARINDER SINGH @ NINDA Vs. STATE OF PUNJAB
|
February 3, 2012 |
|
NARINDER SINGH GREWAL Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
NARINDER SINGH SAINI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2012 |
|
NARINJAN SINGH MULTANI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 7, 2012 |
|
NARMAIL SINGH Vs. PRESIDING OFFICER
|
August 23, 2012 |
|
NARPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 20, 2012 |
|
NARULA SOLVEX Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
February 14, 2012 |
|
NASEEB SINGH Vs. BHANO LRS OF BHARAT SINGH
|
April 27, 2012 |
|
NASIB SINGH Vs. STATE OF PUNJAB & ORS
|
February 13, 2012 |
|
NASIB SINGH Vs. ROSHAN LAL AND ORS.
|
December 13, 2012 |
|
NATHA SINGH Vs. GMADA
|
November 26, 2012 |
|
NATHA SINGH @ NATHU SINGH Vs. JARNAIL SINGH AND OTHERS
|
April 20, 2012 |
|
NATHA SINGH CONTRACTOR Vs. UNION OF INDIA AND ANOTHER
|
October 5, 2012 |
|
NATHI RAM Vs. USHA RANI
|
October 1, 2012 |
|
NATHU RAM Vs. CHHOTU SINGH
|
May 30, 2012 |
|
NATHU RAM Vs. STATE OF HARYANA
|
October 18, 2012 |
|
NATHU RAM Vs. DIRECTOR, REHABILITATION DEPARTMENT, NEW DELHI AND OTHERS
|
November 23, 2012 |
|
NATIONAL FLOUR MILLS PVT. LTD. AND OTHERS Vs. RAM SARUP
|
August 30, 2012 |
|
NATIONAL HORTICULTURE BOARD Vs. CHIEF COMMISSIONER OF INCOME TAX, HARYANA REGION
|
July 16, 2012 |
|
NATIONAL INSTITUTE OF TECHNOLOGY FACULTY FORUM, JALANDHAR AND ANOTHER Vs. UNION OF INDIA, MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT AND OTHERS
|
March 28, 2012 |
|
NATIONAL INSURANCE CO LTD Vs. KAMALJIT KAUR
|
May 4, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JASWINDER KAUR AND OTHERS
|
November 16, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GEETA DEVI & OTHERS
|
January 17, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED, AMBALA CANTONMENT Vs. DARA SINGH AND OTHERS
|
November 6, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HIRA DEVI AND OTHERS
|
March 23, 2012 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHET RAM & OTHERS
|
February 2, 2012 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SURINDER SINGH AND OTHERS
|
February 3, 2012 |
|
NATIONAL TEXTILE CORPORATION LIMITED Vs. PRESIDING OFFICER
|
October 9, 2012 |
|
NATIONAL WELFARE SOCIETY REGD , GALI FIRE BRIGADE, MAHAN SINGH GATE, AMRITSAR AND ORS Vs. STATE OF PUNJAB AND OTHERS
|
February 14, 2012 |
|
NAURANG RAI Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
NAVDEEP KAUR Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
NAVDEEP KAUR Vs. INDIAN OIL CORPORATION LIMITED
|
May 17, 2012 |
|
NAVDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2012 |
|
NAVEEN KUMAR Vs. KIRAN
|
October 12, 2012 |
|
NAVEEN KUMAR & ORS Vs. STATE OF HARYANA & ORS
|
March 29, 2012 |
|
NAVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 10, 2012 |
|
NAVEEN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
NAVEEN SHARMA Vs. POOJA SHARMA AND ANOTHER
|
May 22, 2012 |
|
NAVEEN TALWAR Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD
|
October 12, 2012 |
|
NAVEENDER P K SINGH Vs. UT CHANDIGARH AND ANOTHER
|
July 13, 2012 |
|
NAVIN KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
January 25, 2012 |
|
NAVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2012 |
|
NAVJIVANI SAINI Vs. SARBJEET SINGH ALIAS RAJU
|
February 21, 2012 |
|
NAVJOT KAUR Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
NAVJOT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
|
August 27, 2012 |
|
NAVJOT SINGH Vs. STATE OF PUNJAB
|
June 8, 2012 |
|
NAVJOT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
NAVNEET KAUR Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
NAVPREET KAUR Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
NAVPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
NAVPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
NAVTEJ PAL SINGH Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
NAVTEJ SINGH Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
NAWAB Vs. STATE OF HARYANA
|
September 27, 2012 |
|
NAWAB SINGH Vs. STATE OF HARYANA
|
September 20, 2012 |
|
NAWAL SINGH Vs. PRESIDING OFFICER INDUSTRIAL CUM LABOUR COART PANIPAT
|
February 8, 2012 |
|
NAWANDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 2012 |
|
NAZAKAT KHAN @ NAZAR KHAN Vs. JALEB KHAN SON OF SH SULEMAN
|
February 17, 2012 |
|
NAZAM SINGH Vs. RAKESH KUMAR
|
February 15, 2012 |
|
NAZAR SINGH AND ANOTHER Vs. COMMISSIONER, FARIDKOT DIVISION, FARIDKOT AND OTHERS
|
November 22, 2012 |
|
NAZAR SINGH BAGHI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2012 |
|
NAZIR SINGH Vs. LIFE INSURANCE CORPORATION LTD. AND ANOTHER
|
November 19, 2012 |
|
NEELA SINGH Vs. STATE OF PUNJAB
|
August 23, 2012 |
|
NEELAM AND OTHERS Vs. MAX GAS AGENCY AND ANOTHER
|
March 26, 2012 |
|
NEELAM DEVI & OTHERS Vs. BALJIT & OTHERS
|
December 4, 2012 |
|
NEELAM PATHRIA Vs. GURSHARAN KAUR
|
October 4, 2012 |
|
NEENA ALIAS PARVEENA DEVI Vs. PALA RAM
|
May 8, 2012 |
|
NEENA SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 2012 |
|
NEENA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 4, 2012 |
|
NEERA KHETI Vs. SADHU SINGH
|
April 2, 2012 |
|
NEERAJ Vs. OMPATI AND OTHERS
|
August 7, 2012 |
|
NEERAJ @ KAPIL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
NEERAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 5, 2012 |
|
NEERAJ GUPTA Vs. STATE OF HARYANA & ANR
|
August 29, 2012 |
|
NEERAJ GUPTA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
November 3, 2012 |
|
NEERAJ JAIN Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
NEERAJ KUMAR Vs. STATE OF HARYANA
|
January 11, 2012 |
|
NEERAJ KUSH Vs. STATE INFORMATION COMMISSION HARYANA
|
May 28, 2012 |
|
NEERAJ KUSH Vs. STATE INFORMATION COMMISSION, HARYANA AND ORS
|
December 5, 2012 |
|
NEERAJ SHARMA Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
NEETA Vs. SANDEEP ALIAS ATHANNI AND OTHERS
|
November 5, 2012 |
|
NEETA RAVIKANT AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 16, 2012 |
|
NEETI AND ANR Vs. STATE OF HARYANA AND ORS
|
February 3, 2012 |
|
NEETU GOEL Vs. YOGESH GOEL
|
September 12, 2012 |
|
NEHA SHARMA Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
NEHA SHARMA Vs. STATE OF HARYANA
|
June 1, 2012 |
|
NEHA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 13, 2012 |
|
NEKI RAM Vs. BUTI RAM
|
May 11, 2012 |
|
NEMWATI AND OTHERS Vs. STATE OF HARYANA
|
February 2, 2012 |
|
NERRAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 14, 2012 |
|
NESTLE INDIA LIMITED Vs. STATE OF PUNJAB & ANOTHER
|
January 18, 2012 |
|
NET RAM Vs. STATE OF HARYANA
|
September 25, 2012 |
|
NETAR SINGH Vs. HARDIT SINGH
|
January 10, 2012 |
|
NETRA PAL Vs. SMT. V.S.K.D. SMITH AND OTHERS
|
February 14, 2012 |
|
NEW BAJAJ SAREE CENTRE & ANR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL & ORS
|
March 13, 2012 |
|
NEW BHARAT RICE MILLS Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
November 17, 2012 |
|
NEW ERA EDUCATION SOCIETY Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION & OTHERS
|
September 24, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. HARVINDER SINGH JAGGI & OTHERS
|
February 2, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SOHAN LAL
|
December 10, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGRUP SINGH
|
March 21, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUMAN LATA
|
April 18, 2012 |
|
NEW INDIA ASSURANCE CO LTD Vs. RATTAN SINGH
|
March 29, 2012 |
|
NEW INDIA ASSURANCE CO. Vs. RITA K. SINGH
|
July 10, 2012 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. DALIP KAUR
|
December 21, 2012 |
|
NEW INDIA ASSURANCE COMPANY Vs. MAM KAUR WIDOW OF SHRI RULIA RAM
|
May 11, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RANVIR KAUR
|
January 5, 2012 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURINDER KAUR AND OTHERS
|
October 12, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BANTO BAI AND OTHERS
|
November 9, 2012 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. JASWANT KAUR & OTHERS
|
November 8, 2012 |
|
NIHAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 19, 2012 |
|
NIJJER TOURIST CO (REGD ) AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 2, 2012 |
|
NIKET NAGAR Vs. KUSUM NAGAR
|
April 27, 2012 |
|
NIKET NAGAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 4, 2012 |
|
NIKKA SINGH Vs. SAJJAN SINGH
|
January 9, 2012 |
|
NILANJAN ROY Vs. UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF PHARMACEUTICALS DOP MINISTRY OF CHEMICALS AND FERTILIZER NEW DELHI
|
January 24, 2012 |
|
NIRANJAN SINGH Vs. STATE OF HARYANA
|
December 6, 2012 |
|
NIRANJAN SINGH Vs. JANAK SINGH AND OTHERS
|
July 23, 2012 |
|
NIRANKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 10, 2012 |
|
NIRAV A DOSHI Vs. TAPODHANI PETROCHEMICALS (PVT ) LTD
|
September 28, 2012 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
November 27, 2012 |
|
NIRMAL Vs. STATE OF HARYANA
|
March 21, 2012 |
|
NIRMAL KAUR Vs. DEVENDER SINGH AND OTHERS
|
July 4, 2012 |
|
NIRMAL KAUR Vs. GEETINDER GREWAL
|
June 1, 2012 |
|
NIRMAL KAUR & OTHERS Vs. S GURDIP SINGH & OTHERS
|
October 3, 2012 |
|
NIRMAL PAL SING Vs. STATE OF PUNJAB & OTHERS
|
August 7, 2012 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2012 |
|
NIRMAL SINGH Vs. JAGDEV SINGH & ANR
|
October 8, 2012 |
|
NIRMAL SINGH Vs. BALRAJ SINGH AND OTHERS
|
March 27, 2012 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 17, 2012 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
May 29, 2012 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
NIRMAL SINGH Vs. LABOUR COURT
|
September 4, 2012 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 1, 2012 |
|
NIRMAL SINGH Vs. RAM SINGH
|
July 16, 2012 |
|
NIRMAL SINGH Vs. STATE OF U.T. CHANDIGARH
|
April 2, 2012 |
|
NIRMAL SINGH Vs. SUGHAR SINGH AND OTHERS
|
November 15, 2012 |
|
NIRMAL SINGH @ NIMMA Vs. STATE OF PUNJAB
|
March 2, 2012 |
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NIRMAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
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NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 14, 2012 |
|
NIRMALA DEVI Vs. PUNJAB STATE AND ANOTHER
|
January 3, 2012 |
|
NIRMALA DEVI Vs. STATE OF PUNJAB
|
September 13, 2012 |
|
NIRMALA DEVI AND OTHERS Vs. JEET SINGH AND OTHERS
|
October 9, 2012 |
|
NIRMALJIT SINGH Vs. DALWINDER SINGH
|
November 17, 2012 |
|
NIRMLA DEVI @ ANITA AND OTHERS Vs. YASHVIR KUMAR AND ANOTHER
|
January 18, 2012 |
|
NIRVAIR SINGH Vs. STATE OF PUNJAB
|
January 6, 2012 |
|
NISHA Vs. STATE OF HARYANA
|
March 29, 2012 |
|
NISHA DEVI Vs. STATE OF U T CHANDIGARH
|
May 10, 2012 |
|
NISHA RANI Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2012 |
|
NISHA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2012 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
NISHAWAR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
|
October 4, 2012 |
|
NISHU RANI @ NESHU RANI & ANR Vs. STATE OF PUNJAB & ORS
|
August 9, 2012 |
|
NITI DEVI Vs. STATE OF HARYANA
|
June 8, 2012 |
|
NITIN BHASKAR GULVE Vs. STATE OF HARYANA
|
January 11, 2012 |
|
NITIN KHOSLA Vs. STATE OF HARYANA
|
February 21, 2012 |
|
NITIN KUMAR Vs. STATE OF HARYANA & ANR
|
September 3, 2012 |
|
NITIN MEHRA Vs. SHASHI SETH AND OTHERS
|
January 18, 2012 |
|
NITIN PHUTELA AND ANOTHER Vs. STATE OF U T , CHANDIGARH AND ANOTHER
|
August 22, 2012 |
|
NITISH BHARDWAJ Vs. KURUKSHETRA UNIVERSITY
|
November 15, 2012 |
|
NITYA PARKASH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, BHIWANI AND OTHERS
|
March 23, 2012 |
|
NIVEDITA SHARMA Vs. STATE OF HARYANA
|
March 19, 2012 |
|
NOORDIN Vs. STATE OF HARYANA AND ANOTHER
|
January 6, 2012 |
|
NORANG SINGH @ NORANGA Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
NORTH WEST PAPERKRAFT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 22, 2012 |
|
NORTHERN INDIA IRON AND STEEL LTD. Vs. STATE OF HARYANA AND OTHERS
|
January 5, 2012 |
|
NORTHERN INDIA STEEL ROLLING MILLS Vs. PUNJAB STATE ELECTRICITY BOARD & OTHERS
|
November 20, 2012 |
|
NS BRAR PCS EX-ADMINISTRATOR MUNICIPAL COUNCIL Vs. PUNJAB POLLUTION CONTROL BOARD
|
May 16, 2012 |
|
NSHAUNK LARI Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
NUPUR AND ANOTHER Vs. STATE OF HARYANA & ORS
|
May 22, 2012 |
|
O.P. KAURA Vs. STATE OF PUNJAB
|
March 23, 2012 |
|
OCTAVE APPARELS Vs. STORE ONE RETAIL INDIA LTD
|
January 13, 2012 |
|
OLGA TIMOSHIK Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
OM NARAYAN Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2012 |
|
OM PAL Vs. STATE OF UT CHANDIGARH
|
October 19, 2012 |
|
OM PAL Vs. STATE OF HARYANA
|
May 21, 2012 |
|
OM PARKASH Vs. UHBVNL AND OTHERS
|
September 18, 2012 |
|
OM PARKASH Vs. KAVITA
|
December 19, 2012 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 1, 2012 |
|
OM PARKASH Vs. STATE OF HARYANA
|
December 5, 2012 |
|
OM PARKASH Vs. STATE OF HARYANA & OTHERS
|
November 7, 2012 |
|
OM PARKASH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
January 6, 2012 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2012 |
|
OM PARKASH Vs. STATE OF U T
|
September 12, 2012 |
|
OM PARKASH Vs. HUKAM SINGH
|
October 19, 2012 |
|
OM PARKASH Vs. BHUPINDER SINGH AND ORS
|
March 26, 2012 |
|
OM PARKASH Vs. BALWINDER KUMAR AND ANOTHER
|
January 19, 2012 |
|
OM PARKASH Vs. PRINCIPAL, GOVERNMENT SR. SECONDARY SCHOOL, NILOKHERI AND OTHERS
|
January 27, 2012 |
|
OM PARKASH Vs. LAKHMI CHAND AND ANOTHER
|
October 8, 2012 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2012 |
|
OM PARKASH Vs. AMAR SINGH
|
September 14, 2012 |
|
OM PARKASH & ORS Vs. STATE OF PUNJAB AND ANR
|
August 22, 2012 |
|
OM PARKASH @ OM PAL Vs. STATE OF HARYANA
|
March 6, 2012 |
|
OM PARKASH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 2012 |
|
OM PARKASH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2012 |
|
OM PARKASH AND OTHERS Vs. GURCHARAN SINGH ANOTHER
|
November 6, 2012 |
|
OM PARKASH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 18, 2012 |
|
OM PARKASH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 3, 2012 |
|
OM PARKASH AND OTHERS Vs. SINGH RAM AND OTHERS
|
January 3, 2012 |
|
OM PARKASH DUA Vs. SURINDER AGGARWAL AND ANOTHER
|
February 3, 2012 |
|
OM PARKASH MEHTA Vs. STATE OF HARYANA
|
May 10, 2012 |
|
OM PARKASH SAINI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2012 |
|
OM PARKASH SON OF RAM NARAIN Vs. PUNJAB MANDI BOARD AND OTHERS
|
February 3, 2012 |
|
OM PARKASH; LAJINDER SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-I) AND OTHERS
|
February 23, 2012 |
|
OM PATI Vs. STATE OF HARYANA
|
August 6, 2012 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
April 2, 2012 |
|
OM PRAKASH Vs. JALANDHAR DEVELOPMNENT
|
August 24, 2012 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
August 28, 2012 |
|
OM UDYOG Vs. JOINT COMMISSIONER OF CUSTOMS
|
August 28, 2012 |
|
OM WATI Vs. CANARA BANK
|
July 31, 2012 |
|
OMBAI Vs. STATE OF HARYANA AND OTHERS
|
November 6, 2012 |
|
OMBIR Vs. RAM KUMAR
|
January 18, 2012 |
|
OMBIR Vs. STATE OF HARYANA
|
November 21, 2012 |
|
OMBIR BALMIKI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 3, 2012 |
|
OMI DEVI W/O SH AZAD SINGH AND ORS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS
|
May 23, 2012 |
|
OMKAR RESIDENT OF MALGODOWN ROAD AND OTHERS Vs. CHAUDHARY BARU MAL CHARITABLE TRUST
|
September 20, 2012 |
|
OMKAR SINGAL Vs. PANNU
|
July 10, 2012 |
|
OMWATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2012 |
|
ONKAR CHANDER JAGPAL Vs. UNION TERRITORY
|
January 23, 2012 |
|
ONKAR NATH JAGPAL Vs. DAROPTI DEVI
|
September 4, 2012 |
|
ONKAR SINGH Vs. PARMINDER SINGH AND OTHERS
|
November 5, 2012 |
|
ONKAR SINGH JOHAL Vs. STATE OF PUNJAB AND ANOTHER
|
November 7, 2012 |
|
ORIENTAL BANK OF COMMERCE Vs. KIRTI SINGLA AND ANOTHER
|
January 18, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. ANIL KUMAR
|
July 30, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. SURINDER KAUR
|
May 14, 2012 |
|
ORIENTAL INSURANCE CO LTD Vs. MEKH CHAND
|
February 29, 2012 |
|
ORIENTAL INSURANCE CO. LTD Vs. MEENA DEVI
|
March 12, 2012 |
|
ORIENTAL INSURANCE CO. LTD. Vs. JASBIR KAUR
|
February 14, 2012 |
|
ORIENTAL INSURANCE COLTD Vs. ROSHNI DEVI
|
April 3, 2012 |
|
ORIENTAL INSURANCE COMPANY Vs. JARINA & OTHERS
|
March 27, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURMEET KAUR AND OTHERS
|
May 17, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SURINDER SINGH AND ANOTHER
|
January 10, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ISHWANTI
|
May 22, 2012 |
|
ORIENTAL INSURANCE COMPANY LIMITED, KARNAL Vs. ASHA DEVI AND OTHERS
|
October 18, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUNITA RANI AND OTHERS
|
September 28, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAJNISH GUPTA
|
February 2, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KAMAL AND OTHERS
|
January 13, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. OMI @ OMPATI AND OTHERS
|
November 20, 2012 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. GURDEV SINGH
|
August 30, 2012 |
|
ORION MOTORS PVT LIMITED Vs. CONTROLLING AUTHORITY
|
January 18, 2012 |
|
OSHIN SAINI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2012 |
|
OVERSEAS WAREHOUSING PVT LTD Vs. UNION OF INDIA & OTHERS
|
May 30, 2012 |
|
OXFORD ACADEMY Vs. MAHINDRA AND MAHINDRA FINANCE
|
May 11, 2012 |
|
P L GOYAL AND AONS LIMITED Vs. AUTHORITY APPOINTED
|
November 3, 2012 |
|
P RAM CHAND Vs. PREM SAGAR
|
November 5, 2012 |
|
P.C. KHURANA Vs. COMMISSIONER OF INCOME TAX
|
April 4, 2012 |
|
P.R. BHATKAR Vs. CBI
|
January 23, 2012 |
|
P.S. SAWHNEY Vs. CHANDIGARH HOUSING BOARD AND OTHERS
|
February 24, 2012 |
|
PAAL KAUR Vs. M/S DHAMOTIA & COMPANY PROPERTY DEALERS AND OTHERS
|
August 1, 2012 |
|
PAL SINGH Vs. STATE OF HARYANA
|
July 19, 2012 |
|
PAL SINGH Vs. STATE OF HARYANA
|
March 13, 2012 |
|
PAL SINGH AND ANOTHER Vs. VINOD AND ANOTHER
|
February 10, 2012 |
|
PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2012 |
|
PALA RAM Vs. STATE OF HARYANA
|
November 1, 2012 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
PALI KAUR Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
PALIWAL OVERSEAS PVT LTD Vs. STATE OF HARYANA
|
August 21, 2012 |
|
PALLAVI MAHAJAN Vs. PANJAB UNIVERSITY
|
January 6, 2012 |
|
PALLE RAM SARPANCH Vs. STATE OF HARYANA
|
February 6, 2012 |
|
PALVINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 11, 2012 |
|
PALWINDER KAUR @ GOGI AND ORS Vs. STATE OF PUNJAB
|
May 4, 2012 |
|
PALWINDER SINGH Vs. MAJOR HARINDER SINGH AND OTHERS
|
March 6, 2012 |
|
PALWINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
PALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2012 |
|
PALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 27, 2012 |
|
PALWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2012 |
|
PANIPAT COOPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
August 22, 2012 |
|
PANJAB UNIVERSITY CHANDIGARH AND ANOTHER Vs. PALLAVI MAHAJAN AND OTHERS
|
August 23, 2012 |
|
PANKAJ Vs. STATE OF HARYANA
|
March 5, 2012 |
|
PANKAJ Vs. GILSON TOOLS CORPORATION
|
May 14, 2012 |
|
PANKAJ Vs. STATE OF HARYANA
|
July 5, 2012 |
|
PANKAJ AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2012 |
|
PANKAJ BABAR Vs. U T CHANDIGARH
|
August 6, 2012 |
|
PANKAJ BADLANI Vs. NECTAR LIFESCIENCES LTD
|
October 3, 2012 |
|
PANKAJ KASHYAP Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
PANKAJ SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2012 |
|
PANKAJ VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
PANNA LAL (SINCE DECEASED) THROUGH LRS Vs. SMT. RAMO DEVI (DECEASED) THROUGH LRS
|
October 31, 2012 |
|
PANNA LAL KUNDAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2012 |
|
PAPPAL AND OTHERS Vs. STATE OF HARYANA
|
October 19, 2012 |
|
PAPPAN Vs. STATE OF HARYANA
|
February 2, 2012 |
|
PAPPI Vs. STATE OF HARYANA
|
January 5, 2012 |
|
PAPPO Vs. KULLA AND OTHERS
|
August 8, 2012 |
|
PAPPU @ BABA Vs. STATE OF PUNJAB
|
November 2, 2012 |
|
PAPPU @ RAI SINGH Vs. SMT. CHANDER WATI AND OTHERS
|
May 23, 2012 |
|
PARABJOT SINGH @ JOT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 13, 2012 |
|
PARAGU SINGH Vs. STATE OF PUNJAB
|
March 19, 2012 |
|
PARAM JYOTI Vs. UNION OF INDIA AND OTHERS
|
August 24, 2012 |
|
PARAMJEET KAUR Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2012 |
|
PARAMJIT Vs. STATE OF HARYANA
|
March 29, 2012 |
|
PARAMJIT Vs. ASHOK KUMAR GOYAL
|
June 1, 2012 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
July 12, 2012 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2012 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
November 5, 2012 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
May 22, 2012 |
|
PARAMJIT KAUR & ANOTHER Vs. SURJIT SINGH & OTHERS
|
March 27, 2012 |
|
PARAMJIT KAUR @ MANDEEP KAUR Vs. TEJ SINGH
|
November 20, 2012 |
|
PARAMJIT KAUR AND ANOTHER Vs. STATE OF HARYANA
|
March 12, 2012 |
|
PARAMJIT KAUR AND OTHERS Vs. HARDIAL SINGH AND OTHERS
|
September 5, 2012 |
|
PARAMJIT KAUR AND OTHERS Vs. BIR DEVINDER SINGH AND OTHERS
|
May 17, 2012 |
|
PARAMJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2012 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
PARAMJIT SINGH Vs. BALJIT DASS
|
September 12, 2012 |
|
PARAMJIT SINGH Vs. BHARAT BHUSHAN & ANOTHER
|
January 6, 2012 |
|
PARAMJIT SINGH Vs. LABOUR COURT
|
September 5, 2012 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
June 6, 2012 |
|
PARAMJIT SINGH @ BITU Vs. STATE OF PUNJAB AND ANOTHER
|
March 14, 2012 |
|
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
PARAMJIT SINGH @ PAMMA & ORS Vs. STATE OF PUNJAB & ANR
|
August 16, 2012 |
|
PARAMJIT SINGH @ PAMMA CHAM AND ANOTHER Vs. STATE OF PUNJAB
|
August 31, 2012 |
|
PARAMJIT SINGH AND ORS Vs. SHAM KUMAR KOHLI AND OTHERS
|
September 12, 2012 |
|
PARAMJIT SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
February 3, 2012 |
|
PARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 6, 2012 |
|
PARAMVIR SINGH SANDHU Vs. UNION TERRITORY, CHANDIGARH & ANR
|
March 28, 2012 |
|
PARBHATI LAL Vs. DALIP SINGH AND ANOTHER
|
April 24, 2012 |
|
PARBHJOT KAUR Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
PARDEEP Vs. STATE OF HARYANA
|
May 30, 2012 |
|
PARDEEP Vs. STATE OF HARYANA
|
August 27, 2012 |
|
PARDEEP BEHAL Vs. KANWALJIT KAUR AND OTHERS
|
January 23, 2012 |
|
PARDEEP KUMAR Vs. OM PARKASH
|
July 17, 2012 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
May 22, 2012 |
|
PARDEEP KUMAR Vs. MAMTA
|
January 25, 2012 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
August 31, 2012 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
November 3, 2012 |
|
PARDEEP KUMAR Vs. JOINT DIRECTOR, PANCHAYAT, PUNJAB
|
November 29, 2012 |
|
PARDEEP KUMAR ALIAS GHALU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 4, 2012 |
|
PARDEEP KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 24, 2012 |
|
PARDEEP KUMAR GARG @ PRINCE AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 25, 2012 |
|
PARDEEP KUMAR GARG AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 23, 2012 |
|
PARDEEP KUMAR RAPRIA Vs. CHANCELLOR OF UNIVERSITIES OF HARYANA CHANDIGARH & OTHERS
|
August 16, 2012 |
|
PARDEEP NANDA Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 2012 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 5, 2012 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
PARDEEP SINGH AND OTHERS Vs. SUKHBIR SINGH AND ANOTHER
|
January 31, 2012 |
|
PARDEEP TRADERS Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
PARDHAN AND OTHERS Vs. MOHAR SINGH AND OTHERS
|
August 14, 2012 |
|
PARDUMAN SINGH Vs. SHRI GURDWARA NEEM SAHAB PATSHAHI NAUVI
|
August 2, 2012 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
February 8, 2012 |
|
PARGAT SINGH Vs. HARBHOL SINGH AND OTHERS
|
July 10, 2012 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
PARGAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2012 |
|
PARGATSINGH Vs. NARINDER KAUR
|
October 12, 2012 |
|
PARHLAD AND OTHERS Vs. STATE OF HARYANA
|
January 4, 2012 |
|
PARHLAD SINGH Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
PARIKSHIT BANSAL Vs. UNION OF INDIA
|
November 30, 2012 |
|
PARIKSHIT BHARDWAJ & OTHERS Vs. CH CHARAN SINGH HAU, HISAR & OTHERS
|
October 6, 2012 |
|
PARIKSHIT WADHWA AND OTHERS Vs. STATE OF PUNJAB
|
July 13, 2012 |
|
PARJINDER KAUR Vs. STATE OF HARYANA
|
May 9, 2012 |
|
PARKASH AND OTHERS Vs. ARJUN RAM AND OTHERS
|
August 7, 2012 |
|
PARKASH KAUR Vs. MAN MOHAN SINGH GANDHI
|
September 10, 2012 |
|
PARKASH KAUR Vs. JASWANT SINGH
|
September 19, 2012 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
August 2, 2012 |
|
PARKASH SWAMI AND OTHERS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ANOTHER
|
February 17, 2012 |
|
PARKASH WATI WIDOW OF PARKASH Vs. COMMISSIONER, JALANDHAR DIVISION
|
May 18, 2012 |
|
PARKASHO Vs. BHOLI DEVI
|
August 7, 2012 |
|
PARKASHWATI WIDOW OF SH CHETAN PARSHAD AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
PARMA SINGH ALIAS PARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB THROUGH BHIM SINGH
|
January 3, 2012 |
|
PARMAL SINGH Vs. COMMISSIONER
|
May 15, 2012 |
|
PARMANAND Vs. STATE OF HARYANA
|
November 2, 2012 |
|
PARMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 15, 2012 |
|
PARMILA DEVI AND ANOTHER Vs. PARKASH SINGH AND OTHERS
|
May 17, 2012 |
|
PARMILA DEVI AND OTHERS Vs. SUBE SINGH AND ANOTHER
|
November 8, 2012 |
|
PARMILA YADAV Vs. STATE OF HARYANA
|
May 21, 2012 |
|
PARMILA YADAV Vs. STATE OF HARYANA
|
April 16, 2012 |
|
PARMINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2012 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2012 |
|
PARMINDER SINGH @ PAMMA Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
PARMINDER SINGH @ PINDI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 24, 2012 |
|
PARMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 27, 2012 |
|
PARMOD DANG AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2012 |
|
PARMOD KUMAR Vs. HAR PARKASH AND ORS
|
September 11, 2012 |
|
PARMOD KUMAR Vs. STATE OF HARYANA
|
March 1, 2012 |
|
PARMOD KUMAR Vs. SHAM LAL THUKRAL AND OTHERS
|
March 1, 2012 |
|
PARMOD KUMAR & ANR Vs. STATE OF HARYANA & ANR
|
September 4, 2012 |
|
PARMOD KUMAR & COMPANY & ORS Vs. HARYANA WARE HOUSING CORPORATION & ANR
|
May 2, 2012 |
|
PARMOD KUMAR @ SONA Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
PARMOD SINGH PATYAL Vs. PUNJAB & HARYANA HIGH COURT
|
September 6, 2012 |
|
PARSHOTAM BHANOT Vs. HARDEEP SINGH
|
January 23, 2012 |
|
PARSHOTAM DAS GOEL Vs. RAJENDER JAIN
|
April 27, 2012 |
|
PARSHOTAM SHARMA Vs. STATE OF HARYANA
|
January 11, 2012 |
|
PARSU RAM Vs. CHANDVEER @ CHAND AND OTHERS
|
October 12, 2012 |
|
PARTAP SINGH Vs. HARBANS KAUR AND OTHERS
|
March 6, 2012 |
|
PARTAP SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
March 29, 2012 |
|
PARTAP SINGH Vs. FOOD CORPORATION OF INDIA
|
April 26, 2012 |
|
PARTAP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
PARUL Vs. STATE OF PUNJAB
|
December 28, 2012 |
|
PARVATI Vs. STATE OF HARYANA
|
September 13, 2012 |
|
PARVEEN @ BEENU AND ANOTHER Vs. STATE OF HARYANA
|
November 5, 2012 |
|
PARVEEN @ BINNA Vs. STATE OF HARYANA
|
February 17, 2012 |
|
PARVEEN @ TASLEEMA AND OTHERS Vs. STATE OF HARYANA
|
September 4, 2012 |
|
PARVEEN @ THAKUR @ IMPORTED Vs. STATE OF PUNJAB
|
September 12, 2012 |
|
PARVEEN ALIAS BILLU Vs. STATE OF HARYANA
|
August 6, 2012 |
|
PARVEEN BAINS AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2012 |
|
PARVEEN BHATIA Vs. STATE (U T ) CHANDIGARH
|
March 23, 2012 |
|
PARVEEN CHOPRA Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
PARVEEN JUNEJA Vs. NEERAJ KUMAR
|
May 31, 2012 |
|
PARVEEN KAUR Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
PARVEEN KAUR AND OTHERS Vs. FINANCIAL COMMISSIONER (CO-OPERATION), PUNJAB, CHANDIGARH AND OTHERS
|
July 17, 2012 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
November 6, 2012 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
March 28, 2012 |
|
PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2012 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
March 14, 2012 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA & ANOTHER
|
October 10, 2012 |
|
PARVEEN KUMAR Vs. PANJ PEER SHIV MANDIR COMMITTEE AND ANOTHER
|
October 11, 2012 |
|
PARVEEN KUMAR AND ORS Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
PARVEEN KUMARI Vs. STATE OF HARYANA
|
July 20, 2012 |
|
PARVEEN SAHAI Vs. SALIM AHMED
|
December 18, 2012 |
|
PARVEEN SHARMA Vs. STATE OF HARYANA
|
June 1, 2012 |
|
PARVEEN SHARMA Vs. RAJIV KUNDRA & ANOTHER
|
March 29, 2012 |
|
PARVEEN SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
January 25, 2012 |
|
PARVESH KUMAR Vs. STATE OF U T ,CHANDIGARH AND ANOTHER
|
July 9, 2012 |
|
PARVESH KUMAR Vs. STATE OF PUNJAB
|
January 12, 2012 |
|
PARVINDER KAUR Vs. STATE OF HARYANA AND ANOTHER
|
September 17, 2012 |
|
PARVINDER KAUR Vs. STATE OF PUNJAB
|
June 4, 2012 |
|
PARVINDER KUMAR Vs. SURJAN SINGH
|
May 21, 2012 |
|
PARVINDER KUMAR Vs. STATE OF PUNJAB
|
September 28, 2012 |
|
PARVINDER SINGH Vs. STATE OF HARYANA
|
January 16, 2012 |
|
PARVINDER SINGH Vs. PANJAB UNIVERSITY, SECTOR 14, CHANDIGARH
|
May 28, 2012 |
|
PARWINDER SINGH Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
PAVEL BAWA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
January 11, 2012 |
|
PAVITRA Vs. STATE OF HARYANA
|
December 18, 2012 |
|
PAVITRA & ORS Vs. YADHVEER & ORS
|
November 8, 2012 |
|
PAWAN ALIAS CHHOTA AND OTHERS Vs. STATE OF HARYANA
|
November 23, 2012 |
|
PAWAN AND OTHERS Vs. STATE OF HARYANA
|
August 1, 2012 |
|
PAWAN BERRY Vs. POONAM & ANR
|
July 6, 2012 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2012 |
|
PAWAN KUMAR Vs. RAJ KUMAR CHAUHAN
|
July 9, 2012 |
|
PAWAN KUMAR Vs. GURMEET KAUR
|
January 10, 2012 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 18, 2012 |
|
PAWAN KUMAR Vs. MOHINDER SINGH
|
January 6, 2012 |
|
PAWAN KUMAR Vs. DHARAMPAL
|
August 3, 2012 |
|
PAWAN KUMAR & ANOTHER Vs. MALKIAT SINGH & OTHERS
|
February 3, 2012 |
|
PAWAN KUMAR & CO AND OTHERS Vs. ALLAHABAD BANK AND ANOTHER
|
November 15, 2012 |
|
PAWAN KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
November 1, 2012 |
|
PAWAN KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
PAWAN KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 19, 2012 |
|
PAWAN KUMAR PADAM @ PAPPU Vs. AMARJIT MIGLANI
|
April 4, 2012 |
|
PAWAN, MOOL CHAND AND ORS Vs. STATE OF HARYANA
|
October 30, 2012 |
|
PAWANDEEP KAUR Vs. STATE OF PUNJAB
|
May 1, 2012 |
|
PAWANJIT SINGH Vs. STATE OF PUNJAB
|
March 21, 2012 |
|
PAWITTAR SINGH WALIA Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
November 21, 2012 |
|
PEOPLE FOR ANIMALS Vs. MALWA DOABA BULLS WELFARE ASSOCIATION AND OTHERS
|
August 29, 2012 |
|
PEPSI FOODS LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2012 |
|
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. GURVINDER KUMAR
|
May 21, 2012 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. BALA DEVI
|
May 31, 2012 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. BHARPOOR SINGH
|
September 13, 2012 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. DALBIR SINGH AND OTHERS
|
March 26, 2012 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANOTHER Vs. JAGDISH KUMAR
|
June 1, 2012 |
|
PEPSU ROADWAYS TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
July 2, 2012 |
|
PEPSU ROADWAYS TRANSPORT CORPORATION Vs. PRADEEP KAUR
|
November 29, 2012 |
|
PERFECT COMPUTER NETWORK Vs. I T WORLD
|
January 10, 2012 |
|
PERMENDER Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2012 |
|
PHARMA LABS (P) LTD Vs. STATE OF HARYANA AND ANOTHER
|
January 9, 2012 |
|
PHOOL CHAND Vs. ASSISTANT LABOUR COMMISSIONER, LUDHIANA AND ANOTHER
|
September 26, 2012 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
November 15, 2012 |
|
PHOOL SINGH Vs. RAM RATTAN
|
August 14, 2012 |
|
PHULIA @ MANPHOOL Vs. STATE OF HARYANA AND OTHERS
|
January 3, 2012 |
|
PIARA LAL AND OTHERS Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
PIARA SINGH Vs. BALDEV SINGH
|
November 15, 2012 |
|
PIARA SINGH Vs. STATE OF HARYANA
|
July 4, 2012 |
|
PICCADILY SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
PICCADILY SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF PUNJAB
|
January 18, 2012 |
|
PINNI RAM Vs. U T CHANDIGARH
|
November 1, 2012 |
|
PIYARI Vs. STATE OF PUNJAB
|
July 30, 2012 |
|
PIYUSH COLONISERS LIMITED Vs. NARENDER AGGARWAL AND ANOTHER
|
February 29, 2012 |
|
POKHAR DASS Vs. STATE OF PUNJAB
|
February 29, 2012 |
|
POOJA Vs. STATE OF HARYANA
|
May 15, 2012 |
|
POOJA Vs. STATE OF PUNJAB AND ANOTHER
|
September 27, 2012 |
|
POOJA Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2012 |
|
POOJA Vs. NIDHI @ SARIKA
|
October 1, 2012 |
|
POOJA & ANR Vs. STATE OF PUNJAB & ORS
|
August 28, 2012 |
|
POOJA AND ANOTHER Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
POOJA CHAUHAN Vs. PRITAM LAL SHARMA
|
September 13, 2012 |
|
POOJA DEHRAJ Vs. STATE OF HARYANA
|
June 1, 2012 |
|
POOJA DEVI Vs. STATE OF UT CHANDIGARH
|
May 31, 2012 |
|
POOJA DEVI Vs. STATE OF HARYANA
|
May 10, 2012 |
|
POOJA RAI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
|
POOJA SINDHU Vs. STATE OF HARYANA
|
October 15, 2012 |
|
POONAM Vs. STATE OF HARYANA & ANR
|
October 9, 2012 |
|
POONAM Vs. STATE OF HARYANA & OTHERS
|
May 18, 2012 |
|
POONAM Vs. JAI BHAGWAN
|
March 27, 2012 |
|
POONAM ANAND WIFE OF INDERJIT ANAND Vs. STATE OF PUNJAB & ORS
|
November 19, 2012 |
|
POONAM BANSAL Vs. STATE OF PUNJAB AND OTHERS
|
October 1, 2012 |
|
POONAM DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2012 |
|
POONAM GOSWAMI Vs. STATE OF HARYANA AND ANOTHER
|
December 7, 2012 |
|
POONAM RANI & ANR Vs. STATE OF PUNJAB & ORS
|
January 25, 2012 |
|
POONAM RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2012 |
|
POONAM RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2012 |
|
POORAN SINGH Vs. MUNICIPAL COMMITTEE, SUNAM
|
May 11, 2012 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH Vs. RAMESH CHANDER TULI AND OTHERS
|
February 3, 2012 |
|
PRABAL JYOTI Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2012 |
|
PRABHJIT SINGH ALIAS LALLI SINGH Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
PRABHJOT KAUR Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
PRABIR BHATTACHARYYA Vs. SPECIAL COMMISSIONER, LABOUR DEPARTMENT, HARYANA AND ANOTHER
|
November 17, 2012 |
|
PRABJIT KAUR AND ORS Vs. STATE OF HARYANA
|
February 8, 2012 |
|
PRADEEP Vs. STATE OF HARYANA
|
October 18, 2012 |
|
PRAGATI HIGHTECH PRODUCT PVT LTD Vs. DISTRICT MAGISTRATE
|
June 8, 2012 |
|
PRAKASH SINGH Vs. JOINT DEVELOPMENT
|
July 6, 2012 |
|
PRAMOD KUMAR Vs. STATE OF HARYANA
|
May 21, 2012 |
|
PRANAB BISHWAS Vs. STATE OF PUNJAB
|
September 5, 2012 |
|
PRASHANTI FORMULATION LIMITED AND OTHERS Vs. BLISS INTERNATIONAL, AMBALA CITY
|
July 3, 2012 |
|
PRASHIKSHIT ADHYAPAK SANGH Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2012 |
|
PRATAP SINGH Vs. STATE OF HARYANA AND ORS.
|
July 30, 2012 |
|
PRATAP SINGH Vs. STATE OF PUNJAB
|
April 19, 2012 |
|
PRATEEK KUMAR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
August 23, 2012 |
|
PRATHAM KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 28, 2012 |
|
PRATHAM SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 4, 2012 |
|
PRATIBHA SAWHNEY Vs. STATE OF HARYANA AND ORS
|
December 21, 2012 |
|
PRATIMA SETHI Vs. STATE OF HARYANA
|
January 12, 2012 |
|
PREET MOHINDER SINGH Vs. STATED OF PUNJAB
|
September 3, 2012 |
|
PREET RANJAN KAUR Vs. HARJIT SINGH
|
November 16, 2012 |
|
PREETI BALA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2012 |
|
PREM Vs. STATE OF HARYANA
|
November 20, 2012 |
|
PREM Vs. STATE OF HARYANA AND OTHERS
|
September 4, 2012 |
|
PREM AGGARWAL AND ORS Vs. KUNDAN LAL AND ORS
|
August 24, 2012 |
|
PREM CHAND Vs. RAM PHAL AND OTHERS
|
January 18, 2012 |
|
PREM CHAND & OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2012 |
|
PREM CHAND AND ANOTHER Vs. STATE OF HARYANA
|
January 13, 2012 |
|
PREM DESWAL Vs. COL S S RATHI
|
September 11, 2012 |
|
PREM DEVI & ANOTHER Vs. ROHTASH & ANOTHER
|
February 1, 2012 |
|
PREM HARJIT SINGH & ANOTHER Vs. NIRMAL HARJIT SINGH
|
August 23, 2012 |
|
PREM KAUR AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
August 6, 2012 |
|
PREM KUMAR Vs. STATE OF PUNJAB
|
December 11, 2012 |
|
PREM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 22, 2012 |
|
PREM KUMAR Vs. RAMDHARI AND OTHERS
|
March 30, 2012 |
|
PREM KUMAR Vs. STATE OF PUNJAB & ORS
|
October 18, 2012 |
|
PREM KUMAR Vs. STATE OF PUNJAB
|
May 1, 2012 |
|
PREM KUMAR RATTAN Vs. STATE OF PUNJAB AND ANR
|
July 2, 2012 |
|
PREM KUMAR VERMA AND OTHERS Vs. STATE OF HARYANA
|
August 7, 2012 |
|
PREM LATA Vs. UNION OF INDIA AND OTHERS
|
February 22, 2012 |
|
PREM LATA AND OTHERS Vs. STATE OF HARYANA
|
August 16, 2012 |
|
PREM NATH Vs. VARINDER KUMAR JAIN
|
May 10, 2012 |
|
PREM NATH Vs. UNITED INDIA INSURANCE CO. LTD AND OTHERS
|
January 6, 2012 |
|
PREM NATH Vs. SUKHMANDER SINGH
|
January 2, 2012 |
|
PREM NATH & ANOTHER Vs. ANIL KUMAR & OTHERS
|
November 7, 2012 |
|
PREM NATH GULATI Vs. STATE OF PUNJAB
|
June 7, 2012 |
|
PREM SABHARWAL Vs. JOGINDER
|
July 19, 2012 |
|
PREM SINGH Vs. STATE OF HARYANA
|
November 8, 2012 |
|
PREM SINGH Vs. JOGINDER KAUR
|
January 23, 2012 |
|
PREM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2012 |
|
PREM SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
|
November 22, 2012 |
|
PREM SINGH Vs. STATE OF HARYANA & ORS
|
January 11, 2012 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
February 3, 2012 |
|
PREM SINGH & ANOTHER Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
PREM SINGH @ BITTOO Vs. STATE OF PUNJAB AND OTHERS
|
March 12, 2012 |
|
PREM SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2012 |
|
PREM SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
PREM WATI Vs. STATE OF PUNJAB
|
May 2, 2012 |
|
PREM WATI AND OTHERS Vs. RAM KISHAN AND ANOTHER
|
August 13, 2012 |
|
PREMI Vs. STATE OF PUNJAB
|
August 28, 2012 |
|
PREMIER ELECTRICALS Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 17, 2012 |
|
PRESIDENT SHRI GURU RAVI DASS SEWAK SABHA MOHALLA RIKHIPUR MUKERIAN TEHSIL MUKERIAN DISTT HOSHIARPUR THROUGH ITS PRESIDENT SH BRIJ LAL Vs. SUKHDYAL
|
January 17, 2012 |
|
PRINCE Vs. STATE OF PUNJAB
|
September 18, 2012 |
|
PRINCE KUMAR Vs. STATE OF PUNJAB
|
January 23, 2012 |
|
PRINCIPAL, NEW B C S SR SEC SCHOOL & OTHERS Vs. SHARANDEEP KAUR (MINOR) & OTHERS
|
March 1, 2012 |
|
PRINTERS ENGINEERS COMPANY Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
PRITAM Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2012 |
|
PRITAM AND OTHERS Vs. MEERA BAI
|
January 10, 2012 |
|
PRITAM CHAND Vs. BHAGWAN AND OTHERS
|
November 16, 2012 |
|
PRITAM DASS ALIAS PRITAM CHAND Vs. DEPUTY COMMISSIONER, DISTRICT SHAHEED BHAGAT SINGH NAGAR, PUNJAB & OTHERS
|
December 4, 2012 |
|
PRITAM KAUR Vs. SARABJIT KAUR AND ANOTHER
|
May 21, 2012 |
|
PRITAM SINGH Vs. KRISHAN KUMAR SHARMA
|
May 14, 2012 |
|
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2012 |
|
PRITAM SINGH Vs. MANMOHAN SINGH
|
May 16, 2012 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
December 21, 2012 |
|
PRITAM SINGH Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB, CHANDIGARH AND OTHERS
|
October 4, 2012 |
|
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
PRITHVI SINGH Vs. THE HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. AND OTHERS
|
September 27, 2012 |
|
PRITPAL AND ANOTHER Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
|
October 31, 2012 |
|
PRITPAL SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-I, PUNJAB & OTHERS
|
October 12, 2012 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
PRITPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 4, 2012 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
PRITPAL SINGH BRAR Vs. NARINDER KUMAR
|
January 6, 2012 |
|
PRIVILEGE HEALTH CARE SERVICES PVT LTD Vs. DLF QUTAB
|
September 24, 2012 |
|
PRIYA RANI Vs. STATE OF PUNJAB
|
July 25, 2012 |
|
PROMILA Vs. JASVINDER SINGH
|
May 23, 2012 |
|
PROMILA BHAGAT Vs. PARVEEN AND OTHERS
|
March 29, 2012 |
|
PROMILA DEVI Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
March 23, 2012 |
|
PROMILA KUMAR Vs. PAWAN KUMAR AND OTHERS
|
January 6, 2012 |
|
PRTC Vs. JOGINDERO
|
October 16, 2012 |
|
PUBLIC OIL COMPANY AND ANOTHER Vs. DEBTS RECOVERY TRIBUNAL, PUNJAB AND OTHERS
|
January 31, 2012 |
|
PUDA (PUNJAB URBAN DEVELOPMENT AUTHORITY), JALANDHAR THROUGH ITS ESTATEOFFICER Vs. NARINDER KUMARI
|
January 23, 2012 |
|
PUNAM DEVI D/O UMED SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 26, 2012 |
|
PUNDHIR GRAM UDYOG PATTI KALYANA, SAMALKHA Vs. STATE OF HARYANA
|
August 6, 2012 |
|
PUNJAB & SIND BANK Vs. SURINDER MOHAN MAHAJAN
|
October 11, 2012 |
|
PUNJAB AGRICULTURE INDUSTRIES Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2012 |
|
PUNJAB GENERAL MAZDOOR FEDERATION Vs. UNION OF INDIA
|
May 22, 2012 |
|
PUNJAB GRAMIN BANK AND ANOTHER Vs. VIPIN KUMAR PURI
|
May 8, 2012 |
|
PUNJAB KHADI MANDAL Vs. NARESH CHANDER AND OTHERS
|
August 28, 2012 |
|
PUNJAB KHADI MANDAL Vs. NARESH CHANDER AND ANOTHER
|
August 23, 2012 |
|
PUNJAB NATIONAL BANK Vs. SHRI CHAJJU RAM AND ANOTHER
|
December 10, 2012 |
|
PUNJAB NATIONAL BANK Vs. SACHIN
|
May 14, 2012 |
|
PUNJAB NATIONAL BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
August 8, 2012 |
|
PUNJAB POLLUTION CONTROL BOARD Vs. M/S B.S. INTERNATIONAL AND OTHERS
|
July 19, 2012 |
|
PUNJAB PRIVATE UNAIDED MEDICAL & DENTAL COLLEGES ASSOCIATION AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 3, 2012 |
|
PUNJAB SMALL INDUSTRIES Vs. HARNEK SINGH
|
July 10, 2012 |
|
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED Vs. RESHAM SINGH AND ANOTHER
|
March 27, 2012 |
|
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED Vs. NATIONAL TEXTILE CORPORATION & ANOTHER
|
January 20, 2012 |
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PUNJAB STATE Vs. EX. CONSTABLE GULZAR SINGH
|
February 1, 2012 |
|
PUNJAB STATE Vs. CHOPRA BROTHERS (INDIA) PVT.LIMITED
|
February 22, 2012 |
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PUNJAB STATE CIVIL SUPPLIES CORP LTD Vs. MAHASHAKTI RICE MILLS
|
July 17, 2012 |
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PUNJAB STATE CIVIL SUPPLIES CORPORATION Vs. WARYAM SINGH
|
May 18, 2012 |
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PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER Vs. DEEPAK & CO , KURALI AND ANOTHER
|
October 15, 2012 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. ORIENTAL INSURENCE COMPANY LIMITED
|
October 5, 2012 |
|
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. SECRETARY, COOPERATION (APPEALS), PUNJAB AND OTHERS
|
October 30, 2012 |
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PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. GURDARSHAN PAL SINGH BAHIA
|
November 1, 2012 |
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PUNJAB STATE FEDERATION OF CO-OPERATIVE SUGAR MILLS LTD. Vs. ADDITIONAL REGISTRAR (D) COOPERATIVE SOCIETIES PUNJAB CHANDIGARH AND ANOTHER
|
February 28, 2012 |
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PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. ARIHANT CORPORATION LTD AND ANOTHER
|
March 23, 2012 |
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PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. MR. SUNIL K. KANSAL
|
October 11, 2012 |
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PUNJAB STATE POWER CORPORATION LIMITED Vs. DISTRICT BAR ASSOCIATION, LUDHIANA AND ANOTHER
|
February 8, 2012 |
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PUNJAB STATE POWER SUPPLY CORPORATION LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
November 7, 2012 |
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PUNJAB STATE TUBEWELL CORPORATION LIMITED Vs. SARABJIT SINGH BAHNIWAL AND OTHERS
|
January 18, 2012 |
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PUNJAB STATE WARE HOUSING Vs. UNION OF INDIA
|
August 24, 2012 |
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PUNJAB STATE WAREHOUSING CORPORATION & OTHERS Vs. TARANJEET SINGH & BROTHERS
|
March 14, 2012 |
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PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER Vs. FEREOZEPUR RICE AND GENERAL MILLS AND ANOTHER
|
August 23, 2012 |
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PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH Vs. SATISH KUMAR AND ANOTHER
|
August 6, 2012 |
|
PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. RANJIT SINGH
|
October 18, 2012 |
|
PUNJAB WAKF BOARD, CHANDIGARH Vs. GURDEV RAJ
|
September 24, 2012 |
|
PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LTD Vs. NARAYAN BAHADUR
|
April 3, 2012 |
|
PUNNU RAM Vs. HANS RAJ
|
March 28, 2012 |
|
PUNUAB STATE CIVIL SUPPLIES CORPORATIONLTD. Vs. PYARE LAL
|
November 9, 2012 |
|
PURAN Vs. SADHU RAM
|
May 17, 2012 |
|
PURAN CHAND Vs. AJAY KUMAR
|
June 12, 2012 |
|
PURAN CHAND Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
PURAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2012 |
|
PURAN PARKASH SAINI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 16, 2012 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
February 3, 2012 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
July 19, 2012 |
|
PURAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2012 |
|
PURSHOTAM BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
PURSHOTAM DASS @ SACHIN Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
PUSHP LATA Vs. PANKAJ GOEL
|
September 12, 2012 |
|
PUSHPA AGGARWAL Vs. SH.KRISHNA KUMAR
|
January 9, 2012 |
|
PUSHPA BANSAL AND OTHERS Vs. KULDEEP KAUR AND OTHERS
|
July 17, 2012 |
|
PUSHPA DEVI Vs. RAGHUBIR SINGH
|
October 3, 2012 |
|
PUSHPA DEVI AND OTHERS Vs. DHARAMBIR AND OTHERS
|
February 21, 2012 |
|
PUSHPA RANI Vs. RAJ KUMAR
|
July 31, 2012 |
|
PUSHPA RANI VAID Vs. STATE OF PUNJAB AND OTHERS
|
February 17, 2012 |
|
PUSHPENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 16, 2012 |
|
PYARE LAL Vs. STATE OF HARYANA
|
May 14, 2012 |
|
QAYAM DIN Vs. SADIQAN & ORS
|
November 16, 2012 |
|
R A BANGA Vs. STATE OF BANK OF INDIA
|
March 31, 2012 |
|
R A BANGA Vs. STATE BANK OF INDIA
|
March 13, 2012 |
|
R C BERI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2012 |
|
R D SHARMA Vs. STATE OF HARYANA
|
May 29, 2012 |
|
R K CHAUHAN Vs. STATE OF HARYANA
|
January 12, 2012 |
|
R K ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 23, 2012 |
|
R K ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 3, 2012 |
|
R MURUGANANDAM AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
R P S BOPARAI Vs. PUNJAB STATE MEDICAL & DENTAL TEACHER S ASSOCIATION AND OTHERS
|
January 23, 2012 |
|
R P SAHNI Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2012 |
|
R S PADDA Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2012 |
|
R.H. LABORATORIES Vs. RAJIV MUKUL SOLE PROP
|
February 10, 2012 |
|
R.K. AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2012 |
|
R.K. SARIN Vs. BALJIT KULARIA
|
June 1, 2012 |
|
R.P.AGGARWAL Vs. RESERVE BANK OF INDIA
|
March 30, 2012 |
|
RACHHPAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 11, 2012 |
|
RACHIT BANSAL AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
July 13, 2012 |
|
RADHA ALIAS APARNA Vs. PUNJAB STATE
|
February 29, 2012 |
|
RADHA RANI AND ANOTHER Vs. STATE OF HARYANA
|
March 20, 2012 |
|
RADHEY SHYAM Vs. UTTAR HARYANA BIJALI VITRAN NIGAM LIMITED
|
March 29, 2012 |
|
RADHEY SHYAM BUNDELA Vs. STATE OF HARYANA
|
August 21, 2012 |
|
RADHEY SHYAM VERMA Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA, FOOD & SUPPLIES DEPARTMENT, HARYANA
|
January 12, 2012 |
|
RADHIKA Vs. SUMESH TANEJA
|
October 9, 2012 |
|
RADHIKA STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
March 15, 2012 |
|
RAGHBIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 19, 2012 |
|
RAGHBIR CHAND AND OTHERS Vs. STATE OF PUNJAB
|
January 13, 2012 |
|
RAGHBIR SINGH Vs. DEV KISHAN
|
September 7, 2012 |
|
RAGHBIR SINGH Vs. ADVISOR TO ADMINISTRATOR
|
July 6, 2012 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
August 21, 2012 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2012 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
RAGHBIR SINGH & SONS Vs. STATE OF HARYANA AND ANOTHER
|
May 30, 2012 |
|
RAGHBIR SINGH AND OTHERS Vs. AJIT SINGH
|
January 27, 2012 |
|
RAGHBIR SINGH AND OTHERS Vs. DHARAMSALA BANI LODHI TRUST AND OTHERS
|
March 28, 2012 |
|
RAGHU NATH AND OTHERS Vs. GRAM PANCHAYAT, FATEHGARH AND ANOTHER
|
March 5, 2012 |
|
RAGHUBIR GOEL Vs. SUSHIL KUMAR
|
October 15, 2012 |
|
RAGHUBIR SINGH Vs. JAGDISH KAUR ALIAS KANWAL JEET KAUR
|
November 30, 2012 |
|
RAGHUBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
RAGHUBIR SINGH, ASSISTANT SECRETARY (RETD.) Vs. INDIAN RED CROSS SOCIETY, HARYANA STATE BRANCH AND ANOTHER
|
March 1, 2012 |
|
RAGHUVINDER PARTAP SINGH Vs. BATASO AND OTHERS
|
November 6, 2012 |
|
RAGHUWAR DAYAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2012 |
|
RAGHVINDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2012 |
|
RAGHVINDER SINGH Vs. JASBIR SINGH
|
August 14, 2012 |
|
RAGINI THAKUR Vs. STATE OF PUNJAB AND ANOTHER
|
January 20, 2012 |
|
RAGUNATH SINGH @ RANA Vs. STATE OF PUNJAB
|
July 25, 2012 |
|
RAHUL Vs. STATE OF HARYANA
|
July 4, 2012 |
|
RAHUL Vs. STATE OF UT
|
May 11, 2012 |
|
RAHUL @ LALIYA Vs. STATE OF HARYANA
|
October 1, 2012 |
|
RAHUL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
RAHUL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 13, 2012 |
|
RAHUL ARORA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2012 |
|
RAHUL CHOUHAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
RAHUL KUMAR Vs. DEENBANDHU CHHOTU RAM UNIVERSITY OF SCIENCE & TECHNOLOGY, SONEPAT AND OTHERS
|
November 17, 2012 |
|
RAHUL MAKEN Vs. STATE OF PUNJAB
|
December 17, 2012 |
|
RAI BAHADUR MAKHAN LAL DHARAMSHALA TRUST Vs. TARUN GOEL AND ANOTHER
|
August 16, 2012 |
|
RAI SINGH Vs. KAPOORI DEVI
|
October 11, 2012 |
|
RAI SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
RAI SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 24, 2012 |
|
RAI SINGH Vs. SHISH RAM
|
July 24, 2012 |
|
RAI SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
RAINBOW PROMOTERS PRIVATE LIMITED AND OTHERS Vs. SURINDER PAL AND ANOTHER
|
September 4, 2012 |
|
RAJ Vs. STATE OF HARYANA AND ANOTHER
|
November 23, 2012 |
|
RAJ BALA Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
RAJ BALA Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
|
RAJ BALA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 28, 2012 |
|
RAJ DULARI DHALL Vs. GAUTAM AGGARWAL AND ANOTHER
|
December 13, 2012 |
|
RAJ KALI Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2012 |
|
RAJ KAMAL Vs. STATE OF PUNJAB
|
July 23, 2012 |
|
RAJ KANWAR Vs. PRESIDING OFFICER
|
August 9, 2012 |
|
RAJ KARAN SINGH AND ANOTHER Vs. JAGMOHAN SINGH AND OTHERS
|
February 1, 2012 |
|
RAJ KUMAR Vs. KAMLESH
|
July 19, 2012 |
|
RAJ KUMAR Vs. KIRAN SHARMA AND ANOTHER
|
September 18, 2012 |
|
RAJ KUMAR Vs. BALJIT SINGH
|
August 27, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 6, 2012 |
|
RAJ KUMAR Vs. MOHINDER KAUR
|
May 21, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 11, 2012 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
August 6, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 23, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 10, 2012 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
August 30, 2012 |
|
RAJ KUMAR Vs. PT B D SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS
|
September 28, 2012 |
|
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 22, 2012 |
|
RAJ KUMAR @ RAM KUMAR Vs. SURINDER KUMAR SOOD & ANOTHER
|
March 27, 2012 |
|
RAJ KUMAR @RAJA AND OTHERS Vs. STATE OF HARYANA
|
September 14, 2012 |
|
RAJ KUMAR AND ANOTHER Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
RAJ KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA
|
March 14, 2012 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA
|
September 21, 2012 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
RAJ KUMAR ARORA Vs. STATE OF PUNJAB
|
February 13, 2012 |
|
RAJ KUMAR KHOSLA Vs. SWARAJ KHOSLA AND OTHERS
|
January 25, 2012 |
|
RAJ KUMAR RAHEJA Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
RAJ KUMAR WALIA Vs. SUBHASH CHAND
|
January 9, 2012 |
|
RAJ KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2012 |
|
RAJ KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2012 |
|
RAJ KUMARI Vs. SURINDER SINGH @ SAHBI AND OTHERS
|
October 31, 2012 |
|
RAJ KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
November 6, 2012 |
|
RAJ MEHTA Vs. R D TAGRA AND ANOTHER
|
August 8, 2012 |
|
RAJ PAL Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2012 |
|
RAJ PAL Vs. STATE OF HARYANA & ORS
|
November 16, 2012 |
|
RAJ PAL SINGH Vs. BHARAT ELECTRONICS LIMITED, PANCHKULA
|
November 29, 2012 |
|
RAJ RANI Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
RAJ RATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2012 |
|
RAJ ROOP SINGH AND ORS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
September 19, 2012 |
|
RAJ SANDEEP SINGH Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
RAJ SINGH Vs. RAJBALA
|
July 27, 2012 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
October 10, 2012 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
October 16, 2012 |
|
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 24, 2012 |
|
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2012 |
|
RAJ SINGH BELDAR Vs. STATE OF HARYANA
|
April 30, 2012 |
|
RAJ SINGH BELDAR Vs. STATE OF HARYANA
|
March 30, 2012 |
|
RAJ SINGH DAHIYA Vs. STATE OF HARYANA
|
January 23, 2012 |
|
RAJA AGENCIES AND ANOTHER Vs. RALSON INDIA LIMITED AND ANOTHER
|
November 16, 2012 |
|
RAJA PURI Vs. STATE OF PUNJAB AND ANOTHER
|
September 4, 2012 |
|
RAJA RAM Vs. RAVINDER KAUR AND OTHERS
|
January 18, 2012 |
|
RAJA SINGH Vs. NASIB KAUR
|
October 18, 2012 |
|
RAJA SINGH Vs. COMMISSIONER
|
November 9, 2012 |
|
RAJA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 13, 2012 |
|
RAJAN Vs. STATE OF HARYANA
|
January 2, 2012 |
|
RAJAN AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2012 |
|
RAJAN GOEL Vs. J N AGGARWAL AND OTHERS
|
March 6, 2012 |
|
RAJAN JAIRATH Vs. MONITA MEHTA
|
November 5, 2012 |
|
RAJAN KAURA AND OTHERS Vs. STATE OF PUNJAB AND ANR
|
November 27, 2012 |
|
RAJAN MITTAL AND ANOTHER Vs. NARI NIKETAN TRUST (REGD.) NAKODAR ROAD, JALANDHAR
|
March 30, 2012 |
|
RAJAN SHARMA Vs. REGISTRAR (GENERAL), PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ANOTHER
|
April 3, 2012 |
|
RAJANDEEP KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
January 13, 2012 |
|
RAJAT SACHDEVA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 13, 2012 |
|
RAJBIR & OTHERS Vs. NEW INDIA ASSURANCE COMPANY LIMITED, PANIPAT
|
September 27, 2012 |
|
RAJBIR KUMAR Vs. PRESIDING OFFICER
|
February 6, 2012 |
|
RAJBIR SINGH @ RAJA SINGH Vs. STATE OF PUNJAB
|
September 24, 2012 |
|
RAJBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2012 |
|
RAJDHANI ADVERTISERS Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 2012 |
|
RAJEEV MAHAJAN Vs. INDERJIT BHATIA
|
February 2, 2012 |
|
RAJENDER Vs. STATE OF HARYANA
|
November 9, 2012 |
|
RAJENDER Vs. STATE OF HARYANA AND ORS
|
November 23, 2012 |
|
RAJENDER Vs. STATE OF HARYANA AND OTHERS
|
August 30, 2012 |
|
RAJENDER KUMAR SON OF RAMASHRYA PRASAD Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
March 27, 2012 |
|
RAJENDER PRASAD Vs. RAMA NAND SAINI AND OTHERS
|
February 24, 2012 |
|
RAJENDER SINGH Vs. AJIT SINGH AND OTHERS
|
October 8, 2012 |
|
RAJENDER SINGH Vs. PREM CHOPRA
|
May 24, 2012 |
|
RAJESH Vs. STATE OF HARYANA
|
March 12, 2012 |
|
RAJESH Vs. STATE OF HARYANA
|
September 20, 2012 |
|
RAJESH Vs. STATE OF HARYANA
|
September 3, 2012 |
|
RAJESH Vs. STATE OF HARYANA AND ANOTHER
|
February 24, 2012 |
|
RAJESH Vs. THE STATE OF HARYANA AND ANOTHER
|
November 5, 2012 |
|
RAJESH Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2012 |
|
RAJESH BHANDARI Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 2012 |
|
RAJESH BHATT Vs. STATE OF HARYANA
|
September 19, 2012 |
|
RAJESH KUMAR Vs. STATE OF HARYANA & ANR.
|
August 9, 2012 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
January 4, 2012 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2012 |
|
RAJESH KUMAR @ ROMY AND OTHERS Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
RAJESH KUMAR AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 1, 2012 |
|
RAJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
RAJESH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
|
August 8, 2012 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 26, 2012 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 31, 2012 |
|
RAJESH KUMAR MITTAL AND OTHERS Vs. U T CHANDIGARH AND ANOTHER
|
September 7, 2012 |
|
RAJESH KWATRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 15, 2012 |
|
RAJESH SHARMA Vs. SATYAWAN SINGH
|
December 19, 2012 |
|
RAJESH SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
RAJESH SOOD AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 24, 2012 |
|
RAJESHWAR SINGH AND ANOTHER Vs. UNION OF INDIA & OTHERS
|
January 16, 2012 |
|
RAJI KAUR AND ANOTHER Vs. DARSHAN @ DARSHI AND OTHERS
|
May 22, 2012 |
|
RAJINDER & COMPANY Vs. STATE OF PUNJAB & ANR
|
January 13, 2012 |
|
RAJINDER GARG AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2012 |
|
RAJINDER KAUR Vs. DARSHAN SINGH AND OTHERS
|
August 21, 2012 |
|
RAJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 22, 2012 |
|
RAJINDER KAUR & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
RAJINDER KAUR CHAHAL Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2012 |
|
RAJINDER KUMAR Vs. SUKHDEV SINGH
|
January 19, 2012 |
|
RAJINDER KUMAR Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED
|
July 13, 2012 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
RAJINDER KUMAR @ BABBU Vs. STATE OF PUNJAB AND ANOTHER
|
September 13, 2012 |
|
RAJINDER KUMAR PATHAK Vs. STATE OF PUNJAB AND ORS
|
March 23, 2012 |
|
RAJINDER KUMAR RATTAN Vs. KANT RATTAN
|
April 30, 2012 |
|
RAJINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2012 |
|
RAJINDER PARSHAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND ANOTHER
|
November 15, 2012 |
|
RAJINDER PARSHAD Vs. SOHAN LAL
|
February 14, 2012 |
|
RAJINDER PARSHAD RATURI Vs. PUNJAB STATE POWER CORPORATION LTD
|
July 6, 2012 |
|
RAJINDER PARTAP SAMBHI Vs. PARKASH WATI
|
May 31, 2012 |
|
RAJINDER SINGH Vs. SWARANJIT KAUR @ MOHINDER KAUR
|
July 4, 2012 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
March 13, 2012 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 5, 2012 |
|
RAJINDER SINGH Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE, FEROZEPUR
|
February 6, 2012 |
|
RAJINDER SINGH ALIAS KALI Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
RAJINDER SINGH ALIAS RAJAN Vs. SARDARI LAL
|
October 17, 2012 |
|
RAJINDER SINGH AND ANOTHER Vs. MANJIT KAUR
|
November 19, 2012 |
|
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 22, 2012 |
|
RAJINDER SINGH AULAKH Vs. MOTA SINGH SEKHON
|
March 28, 2012 |
|
RAJINDER SINGH RANA, ADVOCATE Vs. CENTRAL BUREAU OF INVESTIGATION, ACB, SECTOR 30, CHANDIGARH
|
July 3, 2012 |
|
RAJIT RASTOGI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 24, 2012 |
|
RAJITA GOEL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 5, 2012 |
|
RAJIV CHAUHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2012 |
|
RAJIV CHUGH Vs. GURPAL SINGH AND OTHERS
|
March 12, 2012 |
|
RAJIV GARG AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 6, 2012 |
|
RAJIV GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 28, 2012 |
|
RAJIV INDIRA COLONY LABOUR WELFARE ASSOCIATION, PANCHKULA Vs. STATE OF HARYANA
|
January 19, 2012 |
|
RAJIV JAIN Vs. STATE OF HARYANA
|
September 19, 2012 |
|
RAJIV KAWATRA Vs. STATE OF HARYANA AND ANOTHER
|
November 21, 2012 |
|
RAJIV KUMAR Vs. HINDU COLLEGE, AMRITSAR AND ANOTHER
|
April 18, 2012 |
|
RAJIV KUMAR Vs. CHINT KAUR
|
September 17, 2012 |
|
RAJIV KUMAR & OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH & OTHERS
|
December 4, 2012 |
|
RAJIV MEHRA Vs. STATE OF PUNJAB AND ANOTHER 2012
|
October 15, 2012 |
|
RAJMAL ALIAS BILLO Vs. STATE OF HARYANA
|
November 6, 2012 |
|
RAJNEESH & OTHERS. Vs. STATE OF HARYANA & ANOTHER.
|
September 24, 2012 |
|
RAJNEESH SHARMA @ RAJAN Vs. STATE OF UT CHANDIGARH AND OTHERS
|
August 27, 2012 |
|
RAJNI DEVI AND OTHERS Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
RAJNI KUMARI Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
RAJNI RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2012 |
|
RAJNISH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 29, 2012 |
|
RAJNISH BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2012 |
|
RAJNISH KUMAR Vs. RAJNI BALA
|
October 11, 2012 |
|
RAJNISH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
RAJNISH TULI Vs. GENERAL PUBLIC
|
December 21, 2012 |
|
RAJNISH WADHERA AND OTHERS Vs. SUKHMA SONS & ASSOCIATES
|
September 4, 2012 |
|
RAJPAL AND ANOTHER Vs. BIRAM WATI AND OTHERS
|
January 23, 2012 |
|
RAJPAL SINGH @ RAJU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 2012 |
|
RAJPAL SINGH ALIAS RAJU Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
RAJU Vs. PINTU AND ANOTHER
|
January 13, 2012 |
|
RAJU Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
RAJU ALIAS RAJBIR Vs. STATE OF HARYANA
|
January 13, 2012 |
|
RAJU ALIAS RAJJU Vs. STATE OF HARYANA
|
October 12, 2012 |
|
RAJU BHAYIA @ DHARMA Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
RAJU KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
January 24, 2012 |
|
RAJU MASIH Vs. STATE OF PUNJAB
|
August 27, 2012 |
|
RAJU SHARMA AND ANOTHER Vs. HARYANA STATE AGRICULTURE MARKETING BOARD AND ANOTHER
|
March 13, 2012 |
|
RAJU SON OF RAM SINGH Vs. STATE OF PUNJAB
|
January 6, 2012 |
|
RAJVIR Vs. STATE OF HARYANA
|
August 16, 2012 |
|
RAJVIR SINGH Vs. SURMUKH SINGH & ANR
|
November 19, 2012 |
|
RAJWANT KAUR Vs. R S PATIAL AND OTHERS
|
July 4, 2012 |
|
RAJWANT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2012 |
|
RAJWANT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
|
April 30, 2012 |
|
RAJWANT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS
|
February 1, 2012 |
|
RAJWANT SINGH Vs. AVTAR SINGH
|
January 20, 2012 |
|
RAJWANT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2012 |
|
RAJWANT SINGH Vs. STATE OF PUNJAB
|
January 12, 2012 |
|
RAJWANT SINGH @ RAJU AND ANOTHER Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
January 18, 2012 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
May 8, 2012 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2012 |
|
RAKAM SINGH & ORS. Vs. STATE OF HARYANA & ORS.
|
March 16, 2012 |
|
RAKESH Vs. STATE OF HARYANA
|
October 9, 2012 |
|
RAKESH AND OTHERS Vs. STATE OF HARYANA
|
October 5, 2012 |
|
RAKESH AND RAJESH @ PAPPU AND ORS Vs. STATE OF HARYANA
|
February 3, 2012 |
|
RAKESH BHARDWAJ AND ANOTHER Vs. PUNJAB AND HARYANA HIGH COURT CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS
|
January 9, 2012 |
|
RAKESH CHAND GUPTA Vs. STATE OF HARYANA
|
December 19, 2012 |
|
RAKESH KOHLI @ VICKY Vs. STATE OF HARYANA
|
March 13, 2012 |
|
RAKESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
July 16, 2012 |
|
RAKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
February 15, 2012 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
July 10, 2012 |
|
RAKESH KUMAR Vs. PRESIDING OFFICER AND OTHERS
|
November 2, 2012 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
RAKESH KUMAR Vs. BHAGWAN DASS
|
February 23, 2012 |
|
RAKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2012 |
|
RAKESH KUMAR @ PAPPU @ GARIB DASS Vs. STATE OF PUNJAB
|
January 23, 2012 |
|
RAKESH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
|
October 17, 2012 |
|
RAKESH KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR
|
August 3, 2012 |
|
RAKESH KUMAR CHHABRA Vs. ESTATE OFFICER
|
April 27, 2012 |
|
RAKESH KUMAR NARANG AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 2012 |
|
RAKESH KUMAR SARASWAT AND ANOTHER Vs. THE STATE OF PUNJAB
|
December 18, 2012 |
|
RAKESH KUMAR SHARMA Vs. STATE OF HARYANA & ANR
|
January 25, 2012 |
|
RAKESH KUMAR SINGLA Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2012 |
|
RAKESH MAKOL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 13, 2012 |
|
RAKESH NAYAR AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
March 22, 2012 |
|
RAKESH RANI Vs. DISTRICT & SESSION JUDGE, MANSA AND ANOTHER
|
August 3, 2012 |
|
RAKESH TRADING Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2012 |
|
RAKSHA CHETAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 30, 2012 |
|
RAKSHA GUPTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
RAKSHA RANI Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD & OTHERS
|
September 14, 2012 |
|
RAM ASRA Vs. PREM SINGH
|
January 16, 2012 |
|
RAM AVTAR Vs. STATE OF HARYANA AND ANOTHER
|
May 29, 2012 |
|
RAM AVTAR Vs. MAHENDRA AND MAHENDRA FINANCIAL SERVICES LTD
|
December 11, 2012 |
|
RAM BABU @ BANTI AND OTHERS Vs. STATE (U T CHANDIGARH)
|
January 2, 2012 |
|
RAM BALAF @ RAM BALAK CHAUHAN Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
RAM BHAGAT ALIAS MOHAN SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 11, 2012 |
|
RAM BHAJ Vs. SHRI DAVINDER
|
February 1, 2012 |
|
RAM BHAJAN Vs. STATE OF PUNJAB
|
October 16, 2012 |
|
RAM CHAND Vs. KULDIP SINGH
|
September 13, 2012 |
|
RAM CHAND AND ANOTHER Vs. SAT PAL JUNEJA AND ANOTHER
|
January 5, 2012 |
|
RAM CHAND KANWAL (DIED) & DIPAK KUMAR Vs. STATE OF HARYANA
|
August 13, 2012 |
|
RAM CHANDER Vs. DURGA RICE MILLS
|
May 10, 2012 |
|
RAM CHANDER Vs. RAMANAND & ANOTHER
|
January 31, 2012 |
|
RAM CHANDER Vs. STATE OF HARYANA AND ANOTHER
|
January 16, 2012 |
|
RAM CHANDER Vs. BHOOP SINGH AND OTHERS
|
March 23, 2012 |
|
RAM CHANDER AND OTHERS Vs. RAJ BAI AND OTHERS
|
August 31, 2012 |
|
RAM CHANDER MALIK Vs. STATE OF HARYANA & ORS
|
November 2, 2012 |
|
RAM CHANDER YADAV Vs. STATE OF HARYANA AND OTHERS
|
November 6, 2012 |
|
RAM DASS BAGGA Vs. RAM CHANDER
|
May 30, 2012 |
|
RAM DASS SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 6, 2012 |
|
RAM DASS TANEJA AND ANOTHER Vs. FINANCIAL COMMISSIONER AND OTHERS
|
January 5, 2012 |
|
RAM DEV Vs. GIAN KAUR
|
May 16, 2012 |
|
RAM DEVI Vs. RAM PARKASH
|
July 25, 2012 |
|
RAM DIYA Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2012 |
|
RAM GIRI Vs. STATE OF HARYANA
|
February 8, 2012 |
|
RAM GIRI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2012 |
|
RAM GOPAL Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
RAM GOPAL Vs. PRESIDING OFFICER
|
October 11, 2012 |
|
RAM GOPAL PURI Vs. ZEPELLIN SALES AND ANOTHER
|
August 27, 2012 |
|
RAM KARAN Vs. RATTAN SINGH RANGA
|
November 20, 2012 |
|
RAM KARAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 5, 2012 |
|
RAM KAUSHIK Vs. STATE OF HARYANA
|
January 5, 2012 |
|
RAM KISHAN Vs. GENERAL PUBLIC & OTHERS
|
November 3, 2012 |
|
RAM KISHAN Vs. HAR PHOOL SINGH
|
January 4, 2012 |
|
RAM KISHAN Vs. EXECUTIVE ENGINEER AND ANOTHER
|
September 12, 2012 |
|
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
|
August 6, 2012 |
|
RAM KISHAN Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
RAM KISHAN Vs. JAGDISH CHAND AND OTHERS
|
February 14, 2012 |
|
RAM KISHAN Vs. DILE RAM
|
May 30, 2012 |
|
RAM KISHAN Vs. BIJENDER MANN ALIAS VIJENDER MANN
|
October 12, 2012 |
|
RAM KISHAN AND ANOTHER Vs. SURINDER AND OTHERS
|
February 22, 2012 |
|
RAM KISHORE Vs. STATE OF HARYANA
|
May 15, 2012 |
|
RAM KUMAR Vs. SARTI
|
September 25, 2012 |
|
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2012 |
|
RAM KUMAR Vs. RAM PAUL LUTHRA AND OTHERS
|
November 2, 2012 |
|
RAM KUMAR Vs. SATBIR SINGH
|
January 27, 2012 |
|
RAM KUMAR @ JAGJEET Vs. STATE OF HARYANA
|
February 8, 2012 |
|
RAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2012 |
|
RAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 28, 2012 |
|
RAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
RAM KUMAR SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2012 |
|
RAM KUMAR SHASTRI Vs. STATE OF HARYANA
|
February 15, 2012 |
|
RAM LAL Vs. B.P.S. MAHILA VISHWAVIDYALAYA, KHANPUR KALAN, DISTRICT SONEPAT
|
February 27, 2012 |
|
RAM LAL Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2012 |
|
RAM LAL AND ANR. Vs. PAWAN KUMAR AND ANR.
|
December 1, 2012 |
|
RAM LUBHAYA Vs. BALBIR KAUR AND OTHERS
|
October 17, 2012 |
|
RAM MEHAR Vs. SURESH KUMAR
|
September 3, 2012 |
|
RAM MEHAR AND ANOTHER Vs. STATE OF HARYANA
|
November 6, 2012 |
|
RAM MEHAR AND ORS Vs. STATE OF HARYANA
|
January 27, 2012 |
|
RAM MEHAR SINGH KUNDU Vs. DINESH @ DAANI
|
December 21, 2012 |
|
RAM MURTI Vs. STATE OF HARYANA
|
February 24, 2012 |
|
RAM MURTI Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
RAM MURTI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 2012 |
|
RAM MURTI SARIN Vs. STATE OF HARYANA
|
September 19, 2012 |
|
RAM NATH Vs. SALOCHNA DEVI AND OTHERS
|
January 5, 2012 |
|
RAM NATH KHURANA, S.S. MASTER (RETD.) Vs. STATE OF HARYANA AND OTHERS
|
October 31, 2012 |
|
RAM NIWAS Vs. KALU RAM
|
January 10, 2012 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
April 17, 2012 |
|
RAM NIWAS Vs. RAMBIR
|
September 14, 2012 |
|
RAM NIWAS Vs. SOMVIR
|
July 5, 2012 |
|
RAM NIWAS & OTHERS Vs. SHARMILA & OTHERS
|
August 30, 2012 |
|
RAM NIWAS SONI Vs. STATE OF HARYANA
|
November 9, 2012 |
|
RAM PAL Vs. STATE OF PUNJAB
|
May 2, 2012 |
|
RAM PAL Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2012 |
|
RAM PAL AND OTHERS Vs. TARA CHAND AND OTHERS
|
July 20, 2012 |
|
RAM PARSHAD Vs. HARBANS LAL
|
April 3, 2012 |
|
RAM PARTAP AND ANOTHER Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
|
October 31, 2012 |
|
RAM PHAL Vs. STATE OF U T CHANDIGARH AND OTHERS
|
September 13, 2012 |
|
RAM PHAL Vs. VIKASH
|
February 22, 2012 |
|
RAM PHAL Vs. CHANDRO AND OTHERS
|
January 18, 2012 |
|
RAM PHAL YADAV Vs. STATE OF HARYANA
|
March 29, 2012 |
|
RAM PIARI AND OTHERS Vs. HARDIAL SINGH AND OTHERS
|
August 9, 2012 |
|
RAM RAJ Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
RAM RAJI AND ANOTHER Vs. STATE OF HARYANA
|
February 24, 2012 |
|
RAM RATI Vs. STATE OF HARYANA
|
January 10, 2012 |
|
RAM RATI Vs. HARYANA VIDYUT PARSARAN NIGAM LTD. AND OTHERS
|
September 7, 2012 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
June 6, 2012 |
|
RAM RATTI AND ANOTHER Vs. SATBIR SINGH AND OTHERS
|
September 19, 2012 |
|
RAM RIKH DASS DAGA Vs. MAHANT TARAN PARSHAD CHELA MAHANT CHANDER PARSHAD
|
September 27, 2012 |
|
RAM SAMUJ Vs. CHIEF ADMINISTRATOR
|
October 11, 2012 |
|
RAM SARAN Vs. STATE OF HARYANA
|
November 15, 2012 |
|
RAM SARAN AND OTHERS Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA
|
September 25, 2012 |
|
RAM SARUP Vs. CHIEF ADMINISTRATOR, HUDA
|
February 3, 2012 |
|
RAM SARUP Vs. RAVI AND OTHERS
|
January 6, 2012 |
|
RAM SAWRUP AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 2, 2012 |
|
RAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 23, 2012 |
|
RAM SINGH Vs. HIRA SINGH AND OTHERS
|
September 24, 2012 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
RAM SINGH Vs. SHAKUNTALA AND OTHERS
|
September 18, 2012 |
|
RAM SINGH Vs. UNION TERRITORY,CHANDIGARH
|
May 28, 2012 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
RAM SINGH Vs. RAMPARSAD
|
June 1, 2012 |
|
RAM SINGH Vs. DALIP SINGH
|
May 31, 2012 |
|
RAM SINGH Vs. RAJIV KUMAR AND COMPANY
|
May 30, 2012 |
|
RAM SINGH Vs. VIKRAM SINGH
|
May 15, 2012 |
|
RAM SINGH Vs. SUSHMA KUMARI
|
July 18, 2012 |
|
RAM SINGH @ ASHOK KUMAR Vs. STATE OF HARYANA
|
December 1, 2012 |
|
RAM SINGH ALIAS RAMA Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
RAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
RAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
RAM SINGH AND OTHERS Vs. STATE OF HARYANA
|
November 23, 2012 |
|
RAM SINGH TOURA Vs. FINANCIAL COMMISSIONER APPEALS-II, PUNJAB
AND OTHERS
|
November 8, 2012 |
|
RAM SWAROOP Vs. STATE OF HARYANA
|
August 17, 2012 |
|
RAM TRANSPORT FINANCE COMPANY LTD Vs. JAGTAR SINGH
|
December 4, 2012 |
|
RAMA EXPORTS INDIA Vs. ANUJ KHULLAR
|
December 19, 2012 |
|
RAMA INDUSTRIES LTD Vs. G.M. FABRICATTORS
|
November 9, 2012 |
|
RAMA INDUSTRIES LTD. Vs. G.M. FABRICATORS
|
November 15, 2012 |
|
RAMA NAND CHAUHAN Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
RAMA RANI & ORS Vs. UNION OF INDIA & ORS
|
November 8, 2012 |
|
RAMA RICE CO Vs. INCOME TAX OFFICER-CUM-ASSESSING OFFICER, FARIDAKOT
|
January 3, 2012 |
|
RAMAN AHUJA Vs. PANJABI UNIVERSITY ETC
|
June 1, 2012 |
|
RAMAN KUMAR Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
RAMANDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
RAMANDEEP SINGH @ RIMPY AND ANOTHER Vs. STATE OF PUNJAB
|
January 11, 2012 |
|
RAMANPREET KAUR Vs. STATE OF PUNJAB
|
June 6, 2012 |
|
RAMBIR Vs. CCS HAU HISAR
|
July 18, 2012 |
|
RAMDHAN Vs. DALIP SINGH AND OTHERS
|
February 6, 2012 |
|
RAMDHAN SON OF BADLU Vs. GRAM PANCHAYAT, VILLAGE MURTHAL, TEHSIL & DISTT SONEPAT
|
May 15, 2012 |
|
RAMESH AND ANOTHER Vs. OM DUTT KAUSHIK AND ANOTHER
|
October 12, 2012 |
|
RAMESH AND ORS Vs. STATE OF HARYANA
|
January 4, 2012 |
|
RAMESH AND OTHERS Vs. KRISHAN SINGH AND OTHERS
|
August 16, 2012 |
|
RAMESH CHAND Vs. BISHAN DASS AND OTHERS
|
March 27, 2012 |
|
RAMESH CHAND AGGARWAL Vs. STATE OF HARYANA AND ANOTHER
|
August 23, 2012 |
|
RAMESH CHAND AGGARWAL Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 2012 |
|
RAMESH CHAND SOOD AND ORS Vs. HONBLE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
August 8, 2012 |
|
RAMESH CHANDER Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
RAMESH CHANDER Vs. JOINT DEVELOPMENT COMMISSIONER PUNJAB AND OTHERS
|
October 16, 2012 |
|
RAMESH CHANDER Vs. PUNJAB STATE POWER CORPORATION LTD
|
August 24, 2012 |
|
RAMESH CHANDER KAKKAR Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
RAMESH CHANDER SHARMA Vs. POONAM GOYAL AND ANOTHER
|
September 19, 2012 |
|
RAMESH FORGING PVT LTD Vs. BATRA STEEL INDUSTRIES & OTHERS
|
January 18, 2012 |
|
RAMESH KUMAR Vs. COMMISSIONER, AMBALA DIVISION, AMBALA CANTT & OTHERS
|
November 2, 2012 |
|
RAMESH KUMAR Vs. STATE OF HARYANA & ORS
|
January 16, 2012 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2012 |
|
RAMESH KUMAR Vs. REGISTRAR COOPERATIVE
|
May 14, 2012 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB & OTHERS
|
November 2, 2012 |
|
RAMESH KUMAR Vs. SMT, REENA DEVI
|
April 26, 2012 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB & OTHERS
|
March 13, 2012 |
|
RAMESH KUMAR Vs. VIPIN BAJAJ & OTHERS
|
January 17, 2012 |
|
RAMESH KUMAR AND ANOTHER Vs. BHAGWAN DASS DEVKI NANDAN DHARAMSHALA TRUST (REGISTERED) AND ANOTHER
|
February 2, 2012 |
|
RAMESH KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 18, 2012 |
|
RAMESH KUMAR AND OTHERS Vs. SILAK RAM AND OTHERS
|
March 28, 2012 |
|
RAMESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2012 |
|
RAMESH KUMAR AND OTHERS Vs. RAJENDER SINGH
|
November 2, 2012 |
|
RAMESH KUMAR GALLEY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND ANOTHER
|
October 8, 2012 |
|
RAMESH KUMAR MUSAFIR AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
January 3, 2012 |
|
RAMESH KUMAR SON OF DHEER SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD
|
March 23, 2012 |
|
RAMESH KUMAR VOHRA Vs. STATE OF HARYANA
|
January 18, 2012 |
|
RAMESH KUMAR, BANWARI LAL Vs. SATYA PARKASH SHARMA
|
July 4, 2012 |
|
RAMESH NARANG Vs. STATE OF U.T., CHANDIGARH AND ANOTHER
|
January 2, 2012 |
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RAMESH PURI AND ANOTHER Vs. JAL KAUR AND OTHERS
|
February 28, 2012 |
|
RAMESH RAM Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER
|
October 11, 2012 |
|
RAMESH RANI Vs. RAMAN KUMAR GOYAL
|
January 23, 2012 |
|
RAMESH RANI @ KAMLESH AND ANR Vs. NARESH AND OTHERS
|
January 27, 2012 |
|
RAMESH RANI AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
September 21, 2012 |
|
RAMESH RANI AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
May 17, 2012 |
|
RAMESHO & OTHERS Vs. STATE OF HARYANA
|
May 16, 2012 |
|
RAMESHWAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
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RAMESHWAR DASS Vs. ISHWAR SINGH
|
January 23, 2012 |
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RAMESHWAR LAL Vs. STATE OF HARYANA
|
May 23, 2012 |
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RAMGIRI Vs. SHARDA
|
July 20, 2012 |
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RAMINDER KAUR Vs. STATE OF PUNJAB
|
September 25, 2012 |
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RAMOTTAR Vs. BUDH SINGH AND OTHERS
|
December 5, 2012 |
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RAMPAT Vs. COMMISSIONER,ROHTAK DIVISION
|
December 3, 2012 |
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RAMPHAL Vs. KHEM CHAND
|
May 15, 2012 |
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RAMPHOOL & ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2012 |
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RAMSARUP MEENA Vs. STATE OF PUNJAB AND ANOTHER
|
October 3, 2012 |
|
RAMSONS Vs. STATE OF PUNJAB
|
January 31, 2012 |
|
RAMU MANDAL Vs. STATE OF U T CHANDIGARH
|
September 17, 2012 |
|
RAN SINGH Vs. RAM DAYAL
|
February 24, 2012 |
|
RANA Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
RANA SUGARS LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2012 |
|
RANBIR SINGH Vs. CHIEF CANAL OFFICER, BHAKRA WATER SERVICES UNIT, HARYANA, PANCHKULA AND OTHERS
|
October 8, 2012 |
|
RANBIR SINGH Vs. INDERJIT KAUR AND OTHERS
|
February 14, 2012 |
|
RANBIR SINGH Vs. BALWAN SINGH GAHLAWAT
|
January 24, 2012 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
July 18, 2012 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2012 |
|
RANBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2012 |
|
RANBIR SINGH AND OTHERS Vs. STATE OF HARYANA
|
August 16, 2012 |
|
RANDEEP KAUR & OTHERS Vs. STATE OF HARYANA & OTHERS
|
May 21, 2012 |
|
RANDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 13, 2012 |
|
RANDHIR @ DHEERA AND OTHERS Vs. STATE OF HARYANA
|
August 13, 2012 |
|
RANDHIR SINGH Vs. DIVISIONAL CANAL OFFICER, KAITHAL AND OTHERS
|
January 13, 2012 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 28, 2012 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2012 |
|
RANDHIR SINGH Vs. HONBLE HIGH COURT OF PUNJAB & ORS
|
July 27, 2012 |
|
RANDHIR SINGH Vs. OM PARKASH GODARA EX-CONSOLIDATION OFFICER
|
April 26, 2012 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
September 10, 2012 |
|
RANDHIR SINGH & ANOTHER Vs. PIARO DEVI & OTHERS
|
January 27, 2012 |
|
RANDHIR SINGH @ DHERA & ANOTHER Vs. STATE OF HARYANA
|
March 1, 2012 |
|
RANDHIR SINGH AND OTHERS Vs. STATE OF HARYANA
|
January 24, 2012 |
|
RANGE FOREST OFFICER, DORAHA (LUDHIANA) AND OTHERS Vs. SANDEEP SINGH AND ANOTHER
|
November 8, 2012 |
|
RANI @ KULWINDER KAUR Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
RANIA BRATCH COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF HARYANA
|
April 3, 2012 |
|
RANJEET AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
May 17, 2012 |
|
RANJEET KUMAR AND OTHERS Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
November 21, 2012 |
|
RANJEET SINGH Vs. DEPUTY COMMISSIONER CUM REGISTRAR
|
February 15, 2012 |
|
RANJEET SINGH AND OTHERS Vs. ROSHAN LAL AND ANOTHER
|
December 6, 2012 |
|
RANJIT Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2012 |
|
RANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 7, 2012 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
June 11, 2012 |
|
RANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
RANJIT KUMAR Vs. STATE OF PUNJAB AND ORS
|
April 30, 2012 |
|
RANJIT PURI Vs. MOHINDER PAUL SINGH
|
April 3, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
November 8, 2012 |
|
RANJIT SINGH Vs. AMAR SINGH
|
August 1, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
May 22, 2012 |
|
RANJIT SINGH Vs. BARU
|
January 3, 2012 |
|
RANJIT SINGH Vs. RUKMANI DEVI
|
April 30, 2012 |
|
RANJIT SINGH Vs. STATE OFPUNJAB
|
February 6, 2012 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
February 17, 2012 |
|
RANJIT SINGH Vs. KULWINDER KAUR AND ANOTHER
|
September 27, 2012 |
|
RANJIT SINGH Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
|
January 18, 2012 |
|
RANJIT SINGH Vs. SUKHRAJ SINGH
|
July 4, 2012 |
|
RANJIT SINGH & ANOTHER Vs. RANBIR SINGH & OTHERS
|
September 17, 2012 |
|
RANJIT SINGH AND ANOTHER Vs. GURMIT KAUR AND ANOTHER
|
March 27, 2012 |
|
RANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 9, 2012 |
|
RANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 20, 2012 |
|
RANJIT SINGH AND OTHERS Vs. STATE OF HARYANA
|
July 3, 2012 |
|
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2012 |
|
RANJIT SINGH AND OTHERS Vs. RANDHIR SINGH HOODA
|
July 5, 2012 |
|
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2012 |
|
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 14, 2012 |
|
RANJODH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2012 |
|
RANJODH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2012 |
|
RANTEJ SINGH Vs. STATE OF HARYANA
|
September 19, 2012 |
|
RANTEJ SINGH Vs. STATE OF HARYANA
|
October 17, 2012 |
|
RANVEER AND ANOTHER Vs. MANGE AND OTHERS
|
March 2, 2012 |
|
RANVIR SINGH Vs. STATE OF HARYANA
|
October 8, 2012 |
|
RANVIR SINGH Vs. CHOLAMANDLAM DBS FINANCE LTD
|
July 27, 2012 |
|
RANVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2012 |
|
RAOVARINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
RASHID & ORS Vs. STATE OF HARYANA
|
October 15, 2012 |
|
RASHPAL AND ANOTHER Vs. STATE OF UT CHANDIGARH AND OTHERS
|
September 5, 2012 |
|
RASHPAL KAUR BHULLAR Vs. BACHITTAR SINGH AND OTHERS
|
February 14, 2012 |
|
RASHPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
RASHPAL SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
|
November 26, 2012 |
|
RASHPAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 10, 2012 |
|
RASHWINDER KAUR Vs. RAVINDER PAL SINGH
|
August 27, 2012 |
|
RATI RAM Vs. COMMISSIONER AMBALA DIVISION
|
May 15, 2012 |
|
RATI RAM Vs. FINANCIAL COMMISSIONER,HARYANA
|
August 17, 2012 |
|
RATIYA Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2012 |
|
RATTAN INDUSTRIES LTD Vs. SHRUTI GUPTA
|
September 3, 2012 |
|
RATTAN LAL Vs. PAWAN KUMAR AND OTHERS
|
November 9, 2012 |
|
RATTAN PAL AGGARWAL Vs. PAWAN KUMAR GUPTA
|
October 17, 2012 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
September 19, 2012 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
December 15, 2012 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
October 16, 2012 |
|
RATTAN SINGH AND ORS Vs. SUSHIL KUMAR PANCHAL AND ANOTHER
|
May 16, 2012 |
|
RATTAN SINGH THROUGH LEGAL HEIRS Vs. GURDWARA BABA BUDDA SAHIB
|
January 16, 2012 |
|
RAUF AHMED WANI Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 2012 |
|
RAVEENA & OTHERS Vs. JAMUNA PARSAD & OTHERS
|
August 21, 2012 |
|
RAVI KANT Vs. SONU @ KALA AND ANOTHER
|
November 21, 2012 |
|
RAVI KUMAR Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
RAVI KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
April 26, 2012 |
|
RAVI KUMAR AND ANR Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
RAVI KUMAR AND OTHERS Vs. BISHAMBAR DAYAL
|
January 24, 2012 |
|
RAVI MOHAN Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 2012 |
|
RAVI PARKASH Vs. HAZARI LAL AND ANOTHER
|
February 2, 2012 |
|
RAVINDER Vs. VIJAY SINGH & OTHERS
|
August 6, 2012 |
|
RAVINDER Vs. STATE OF HARYANA
|
October 5, 2012 |
|
RAVINDER Vs. STATE OF HARYANA
|
May 8, 2012 |
|
RAVINDER AND OTHERS Vs. STATE OF HARYANA
|
October 1, 2012 |
|
RAVINDER BHASIN Vs. UNION TERRITORY (CHANDIGARH) AND OTHERS
|
November 8, 2012 |
|
RAVINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 4, 2012 |
|
RAVINDER KAUR KANG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 2, 2012 |
|
RAVINDER KUMAR Vs. PUNJAB & HARYANA HIGH COURT
|
August 3, 2012 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
May 18, 2012 |
|
RAVINDER KUMAR Vs. STAFF SELECTION COMMISSION AND OTHERS
|
November 2, 2012 |
|
RAVINDER KUMAR Vs. KRISHNA DEVI AND OTHERS
|
October 11, 2012 |
|
RAVINDER KUMAR ALIAS MEENU S/O SURAT SINGH S/O LAXMAN SINGH Vs. STATE OF PUNJAB
|
February 14, 2012 |
|
RAVINDER KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 21, 2012 |
|
RAVINDER KUMAR CONTRACTOR Vs. EXECUTIVE ENGINEER, PUNJAB WATER SUPPLY & SEWERAGE DIVISION NO. 1, LUDHIANA AND ANOTHER
|
March 7, 2012 |
|
RAVINDER NATH AERY Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2012 |
|
RAVINDER NATH KAUSHAL SON OF RAM DUTT KAUSHAL Vs. STATE OF HARYANA
|
May 9, 2012 |
|
RAVINDER PAL SINGH Vs. STATE OF HARYANA
|
March 5, 2012 |
|
RAVINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, HISAR AND ANOTHER
|
January 18, 2012 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
July 6, 2012 |
|
RAVINDER SINGH @ HARVINDER SINGH & ORS Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
RAVINDER SINGH ALIAS RAVI Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
RAVINDER SINGH ALIAS RAVI Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
RAVINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2012 |
|
RAVINDER SINGH DHULL Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
September 13, 2012 |
|
RAVINDER SINGH RANA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 17, 2012 |
|
RAVINDER SOOD Vs. MOHAN LAL
|
December 21, 2012 |
|
RAVINDERJEET SINGH Vs. STATE OF U T CHANDIGARH AND OTHERS
|
May 10, 2012 |
|
RAVNEET KAUR Vs. STATE OF PUNJAB & OTHERS
|
March 14, 2012 |
|
RAVNEET WALIA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2012 |
|
RAWAIL SINGH @ HARBAIL SINGH Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
REDDYS LABORATORIES LTD Vs. STATE OF HARYANA
|
February 10, 2012 |
|
REEMA VASHISHTH Vs. STATE OF PUNJAB
|
July 20, 2012 |
|
REENA CHAUHAN Vs. THE STATE OF HARYANA AND OTHERS
|
March 21, 2012 |
|
REENA ISPAT UDYOG, MANDI GOBINDGARH Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
|
August 6, 2012 |
|
REENA KAUSHIK Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2012 |
|
REENA MALIK Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2012 |
|
REENA RANI Vs. STATE OF HARYANA
|
August 3, 2012 |
|
REENA RANI Vs. MANJIT SINGH
|
May 21, 2012 |
|
REENA SONI Vs. STATE OF HARYANA
|
March 6, 2012 |
|
REETA RANI Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 2012 |
|
REETU AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
March 14, 2012 |
|
REGD PROPRIETORSHIP FIRM ASHOKA TRADING COMPANY Vs. GOPAL RICE MILL AND OTHERS
|
August 17, 2012 |
|
REGIONAL PROVIDENT FUND Vs. EMPLOYEES PROVIDENT FUND
|
September 3, 2012 |
|
REGIONAL PROVIDENT FUND Vs. BOMBAY SELECTION HOUSE
|
July 10, 2012 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
September 2, 2012 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ROPAR THERMAL PLANT PSEB ROPAR
|
November 20, 2012 |
|
REHMATI Vs. STATE OF HARYANA
|
October 30, 2012 |
|
REKHA Vs. PAWAN KUMAR
|
July 10, 2012 |
|
REKHA GOYAT Vs. FINANCIAL COMMISSIONER AND OTHERS
|
February 28, 2012 |
|
REKHA RANI & OTHERS Vs. GURDIAL SINGH & OTHERS
|
November 8, 2012 |
|
REKHA RANI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 20, 2012 |
|
REKHA RANI WIFE OF KISHORE KUMAR Vs. RANJIT SINGH SON OF DARBARA SINGH
|
July 24, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. VIJAY KUMAR
|
January 4, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PURNIMA
|
December 21, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. POONAM AND OTHERS
|
October 19, 2012 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ABHEY SINGH
|
February 2, 2012 |
|
RELIANCE GENERALINSURANCE CO,LTD. Vs. ANITA DEVI
|
December 4, 2012 |
|
RELIANCE RETAIL LIMITED Vs. SHALIMAR ESTATES (P) LIMITED
|
December 20, 2012 |
|
RENU Vs. FENCY GENERAL STORE & ANOTHER
|
March 14, 2012 |
|
RENU & ANR Vs. STATE OF HARYANA & ORS
|
January 25, 2012 |
|
RENU NAYYAR Vs. STATE OF U T
|
May 17, 2012 |
|
RESHAM SINGH Vs. CHANNO DEVI
|
July 4, 2012 |
|
RESHAM SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 23, 2012 |
|
RESHMI Vs. ZAITUNI
|
February 1, 2012 |
|
RESIDENTS WELFARE ASSOCIATION Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2012 |
|
RETIRED HC BALWANT SINGH Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
RICHH PAL Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
|
September 5, 2012 |
|
RICKY AHUJA Vs. STATE OF PUNJAB
|
July 2, 2012 |
|
RIMPLE KANODIA Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION
|
January 31, 2012 |
|
RINKU AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 2012 |
|
RISALO Vs. STATE OF HARYANA
|
July 2, 2012 |
|
RISHAB Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2012 |
|
RISHI AGGARWAL Vs. FINANCIAL COMMISSIONER,STATE OF HARYANA
|
October 19, 2012 |
|
RISHI KARAN KAKAR Vs. CHANDIGARH ADMINISTRATION AND ORS
|
July 9, 2012 |
|
RISHI KUMAR Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
RISHI PAL Vs. STATE OF HARYANA
|
January 20, 2012 |
|
RISHI PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2012 |
|
RISHI PAL LAKRA Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
RISHI PARKASH Vs. VIJAY KUMAR & OTHERS
|
September 27, 2012 |
|
RISHI RAJ TANDON & ORS Vs. STATE OF HARYANA
|
August 2, 2012 |
|
RISTEMATIC ESTATE PRIVATE LTD Vs. GOPI CHAND SAINI & OTHERS
|
March 14, 2012 |
|
RITA CHADHA AND ORS Vs. STATE OF HARYANA
|
March 5, 2012 |
|
RITA K. SINGH, ASSISTANT, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND OTHERS
|
April 4, 2012 |
|
RITU Vs. GOPAL GULATI
|
January 9, 2012 |
|
RITU Vs. STATE OF HARYANA
|
May 11, 2012 |
|
RITU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2012 |
|
RITU BANGER Vs. STATE OF PUNJAB
|
May 10, 2012 |
|
RITU KHURANA Vs. BRIJ LAL CHOPRA
|
January 17, 2012 |
|
RITU PETITIONER(S) Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2012 |
|
ROBAN Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 2012 |
|
ROBIN SINGH ALIAS RABEEN AND MUKESH Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2012 |
|
ROBIT MASHI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2012 |
|
ROHIT Vs. STATE OF HARYANA
|
May 3, 2012 |
|
ROHIT AND ANOTHER Vs. RAM KISHAN ALIAS RAM KRISHAN AND ANOTHER
|
March 28, 2012 |
|
ROHIT CHAUHAN ALIAS BUNTY AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2012 |
|
ROHIT GULATI Vs. STATE OF UNION TERRITORY, CHANDIGARH AND ANOTHER
|
July 20, 2012 |
|
ROHIT JAIN Vs. STATE OF PUNJAB AND ORS
|
June 1, 2012 |
|
ROHIT JOSHI Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2012 |
|
ROHIT KUMAR Vs. STATE OF HARYANA & ANR
|
October 1, 2012 |
|
ROHIT KUMAR @ RAJU Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
ROHIT MAHAJAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB & OTHERS
|
June 1, 2012 |
|
ROHIT SHARMA Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2012 |
|
ROHTASH Vs. STATE OF HARYANA
|
December 20, 2012 |
|
ROHTASH SINGH Vs. KALYAN SINGH
|
July 18, 2012 |
|
ROHTASH TAYAL Vs. STATE OF HARYANA
|
July 5, 2012 |
|
ROMA Vs. SUKHWANT SINGH @ SUKHA AND ANOTHER
|
January 18, 2012 |
|
ROMA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2012 |
|
ROMESH KUMAR SINGHAL Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2012 |
|
ROMESH SOBTI AND ANOTHER Vs. LABOUR ENFORCEMENT OFFICER(CENTRAL) AND ANOTHER
|
January 11, 2012 |
|
ROOP @ RUPU Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS, PUNJAB AND OTHERS
|
December 7, 2012 |
|
ROOP CHAND Vs. STATE OF PUNJAB AND ANR
|
September 20, 2012 |
|
ROOP CHAND Vs. STATE OF PUNJAB
|
December 18, 2012 |
|
ROOP CHAND Vs. MURTI
|
September 17, 2012 |
|
ROOP CHAND & OTHERS Vs. STATE OF HARYANA & OTHERS
|
January 6, 2012 |
|
ROOP LAL Vs. STATE OF PUNJAB
|
November 8, 2012 |
|
ROOP LAL Vs. STATE OF HARYANA AND ANOTHER
|
October 30, 2012 |
|
ROOP SINGH Vs. ANGREJ SINGH
|
May 11, 2012 |
|
ROSHAN KHAN (DECEASED) THROUGH LRS. Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
January 25, 2012 |
|
ROSHAN LAL Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
July 19, 2012 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
February 2, 2012 |
|
ROSHAN LAL Vs. ADDITIONAL REGISTRAR COOPERATIVE SOCIETIES (CREDIT), PUNJAB & OTHERS
|
September 25, 2012 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
ROSHAN LAL @ RAJU Vs. STATE OF PUNJAB AND OTHERS
|
July 10, 2012 |
|
ROSHAN LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2012 |
|
ROSHAN LAL NARANG & OTHERS Vs. NIRMALA DEVI & OTHERS
|
March 6, 2012 |
|
ROSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2012 |
|
ROSHNI Vs. COMMISSIONER ROHTAK DIVISION
|
August 21, 2012 |
|
ROSHNI DEVI Vs. STATE OF HARYANA
|
May 11, 2012 |
|
ROSHNI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM
|
March 6, 2012 |
|
ROYAL ALUMINIUM CO PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. JAMIL AHMED
|
September 10, 2012 |
|
RS SANGWAN Vs. STATE OF HARYANA
|
April 27, 2012 |
|
RUCHI & ANR Vs. STATE OF PUNJAB & ORS
|
August 27, 2012 |
|
RUCHI MONGA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
|
RUKMUDDIN Vs. INAM
|
February 21, 2012 |
|
RULDA SINGH Vs. DARBARA SINGH
|
January 19, 2012 |
|
RULDU RAM Vs. PUSHPA RANI
|
September 28, 2012 |
|
RUPAK RATHI Vs. STATE OF HARYANA
|
May 2, 2012 |
|
RUPINDER KAUR Vs. BINDER SINGH AND ANOTHER
|
September 21, 2012 |
|
RUPINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 2012 |
|
RUPINDER KAUR Vs. STATE OF PUNJAB
|
January 20, 2012 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
June 8, 2012 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2012 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2012 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
March 1, 2012 |
|
S B KALIDHAR Vs. BOARD OF MANAGEMENT, CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY
|
February 25, 2012 |
|
S B SHARMA Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2012 |
|
S C BHALLA Vs. USHA AND OTHERS
|
October 4, 2012 |
|
S K G CONSTRUCTION COMPANY Vs. ELECTROMECH ENGINEER AND ANOTHER
|
September 3, 2012 |
|
S K JINDAL Vs. STATE OF HARYANA & ANOTHER
|
September 4, 2012 |
|
S L GOEL Vs. STATE (UNION TERRITORY, CHANDIGARH)
|
September 25, 2012 |
|
S PAL SINGH ALIAS AJAI PAL SINGH Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL, AMRITSAR AND OTHERS
|
March 19, 2012 |
|
S S ARSHI Vs. HARYANA PUNJABI SAHITYA ACADEMI, PANCHKULA AND OTHERS
|
January 5, 2012 |
|
S S JAIN MAHA SABHA (UTARI BHARAT) Vs. S S JAIN SABHA & OTHERS
|
September 19, 2012 |
|
S SHARAN PAL Vs. ADVISOR TO ADMINISTRATOR
|
March 19, 2012 |
|
S V COLD DRINKS Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2012 |
|
S. KULWANT SINGH Vs. SHRI KESHAV CHANDER JAIN
|
August 28, 2012 |
|
S.D.O. (OP) S. DIVN., DHBVNL, NARNAUL AND OTHERS Vs. KAMLESH DEVI
|
September 13, 2012 |
|
S.I.D.RICE MILLS Vs. STATE OF PUNJAB
|
December 12, 2012 |
|
S.K.BIMAL KUMAR Vs. NANAK SINGH
|
March 19, 2012 |
|
S.K.BIMAL KUMAR Vs. NANAK SINGH
|
March 26, 2012 |
|
S.R. TRADERS Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2012 |
|
S.S. AHLUWALIA Vs. S.P.S. AHLUWALIA AND OTHERS
|
April 20, 2012 |
|
SACHIN Vs. PUNJAB NATIONAL BANK
|
December 21, 2012 |
|
SACHIN GABA Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY
|
December 7, 2012 |
|
SACHIN KAPOOR & ORS Vs. STATE OF PUNJAB & ORS
|
July 17, 2012 |
|
SACHIN KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
October 3, 2012 |
|
SADA SINGH Vs. BAHADUR SINGH AND OTHERS
|
January 23, 2012 |
|
SADHA SINGH Vs. STATE OF PUNJAB
|
April 26, 2012 |
|
SADHA SINGH AND OTHERS Vs. STATE OF HARYANA
|
September 7, 2012 |
|
SADHU Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2012 |
|
SADHU RAM @ SADHU SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2012 |
|
SADHU SINGH Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
November 2, 2012 |
|
SADHU SINGH Vs. SUBASH CHANDER & OTHERS
|
March 22, 2012 |
|
SADHU SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
SADHU SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
SADHU SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 3, 2012 |
|
SADHU SINGH SON OF NARANJAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 28, 2012 |
|
SADIQ MASIH Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2012 |
|
SADIYA MUTHU Vs. HARYABA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
May 10, 2012 |
|
SAFED KHAN Vs. COMMISSIONER
|
May 10, 2012 |
|
SAGAR REFRIGERATION WORKS Vs. STATE OF PUNJAB AND ANOTHER
|
March 27, 2012 |
|
SAHAB SINGH AND ANOTHER Vs. NEETA
|
August 6, 2012 |
|
SAHDEV Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
|
SAHIB SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 9, 2012 |
|
SAHIB SINGH Vs. JAGTAR SINGH AND ANOTHER
|
February 27, 2012 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
October 18, 2012 |
|
SAHIB SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
SAHIL BAJAJ Vs. MUNICIPAL COMMITTEE KALKA AND ANOTHER
|
September 17, 2012 |
|
SAHIL LAL Vs. MEDICAL COUNCIL OF INDIA
|
December 21, 2012 |
|
SAHIL OVERSEAS Vs. UNION OF INDIA AND OTHERS
|
October 8, 2012 |
|
SAHINA Vs. STATE OF HARYANA & OTHERS
|
May 9, 2012 |
|
SAI ENTERPRISES Vs. GALLANT ARCADE PVT LTD
|
September 7, 2012 |
|
SAIDANWALI COOPERATIVE JOINT FARMERS SOCIETY LIMITED, FATEHABAD, DISTRICT HISSAR Vs. THE STATE OF HARYANA AND OTHERS
|
January 4, 2012 |
|
SAIN TARI SHAH CHELA OF SAIN FAQIR SHAH Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
May 11, 2012 |
|
SAINI CONSULTANTS Vs. CESTAT, NEW DELHI
|
April 16, 2012 |
|
SAJAN SIDHU Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
SAJJAN SINGH Vs. STATE OF HARYANA
|
May 28, 2012 |
|
SAJJAN SINGH Vs. PRINCIPAL, DAV PUBLIC SENIOR SECONDARY SCHOOL AND OTHERS
|
July 9, 2012 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 2012 |
|
SAJNI DEVI Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 2012 |
|
SAKSHI Vs. STATE OF HARYANA AND OTHERS
|
January 2, 2012 |
|
SALAAM DIN Vs. STATE OF PUNJAB AND ANR
|
August 30, 2012 |
|
SALEEM Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
SALIM AND OTHERS Vs. STATE OF HARYANA
|
January 5, 2012 |
|
SALINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
SALVO FURNITURE Vs. KARTAR SINGH DHILLON
|
April 27, 2012 |
|
SALWANT SINGH Vs. JASBIR SINGH AND ANOTHER
|
October 8, 2012 |
|
SAMANA CON-CAST Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2012 |
|
SAMEER Vs. VINOD KUMAR AND ANOTHER
|
August 2, 2012 |
|
SAMEER BHARATI Vs. STATE OF HARYANA AND ANOTHER
|
July 2, 2012 |
|
SAMEER NARANG Vs. LAND ACQUISITION COLLECTOR AND ANOTHER
|
May 18, 2012 |
|
SAMINA Vs. FARUK
|
September 18, 2012 |
|
SAMPURAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2012 |
|
SAMPURAN SINGH; SOBHA SINGH Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
SAMSU Vs. STATE OF HARYANA & ANR
|
July 3, 2012 |
|
SAMUNDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
January 11, 2012 |
|
SANDAN VIKAS (INDIA) LIMITED Vs. STATE OF HARYANA
|
January 6, 2012 |
|
SANDEEP Vs. STATE OF PUNJAB
|
March 7, 2012 |
|
SANDEEP @ MIRCHI AND ANOTHER Vs. STATE OF HARYANA
|
January 24, 2012 |
|
SANDEEP AND ANOTHER Vs. STATE OF HARYANA
|
September 18, 2012 |
|
SANDEEP DUDEJA AND ANOTHER Vs. STATE OF HARYANA
|
December 6, 2012 |
|
SANDEEP GHAI Vs. NEERAJ MALHOTRA
|
January 27, 2012 |
|
SANDEEP KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
August 29, 2012 |
|
SANDEEP KAUR & OTHERS Vs. SAJJAN SINGH & OTHERS
|
December 4, 2012 |
|
SANDEEP KAUR (MINOR) THROUGH HER GUARDIAN Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
SANDEEP KUMAR Vs. RAVINDER SHARMA
|
February 2, 2012 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2012 |
|
SANDEEP KUMAR Vs. GENERAL MANAGER, HARYANA GRAMIN BANK AND ANOTHER
|
October 9, 2012 |
|
SANDEEP KUMAR Vs. SIRI PAL
|
February 3, 2012 |
|
SANDEEP KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 2012 |
|
SANDEEP KUMAR BEHAL Vs. STATE OF PUNJAB & OTHERS
|
April 2, 2012 |
|
SANDEEP KUNDU Vs. HUDA, GURGAON AND ANOTHER
|
March 27, 2012 |
|
SANDEEP MONGIA Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 2012 |
|
SANDEEP OHRI Vs. STATE OF PUNJAB & ANOTHER
|
January 9, 2012 |
|
SANDEEP SACHDEVA Vs. A SRENIVASAN AND ANOTHER
|
September 19, 2012 |
|
SANDEEP SAHNI & OTHERS Vs. STATE OF PUNJAB & ANR
|
October 12, 2012 |
|
SANDEEP SHARMA Vs. STATE OF HARYANA
|
July 25, 2012 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
|
SANDEEP SINGH ALIAS SONI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 2, 2012 |
|
SANDEEP SINGH AND OTHERS Vs. MALKIT SINGH AND OTHERS
|
February 16, 2012 |
|
SANDEEP SINGH SODHI Vs. STATE OF PUNJAB & ANOTHER
|
July 18, 2012 |
|
SANDEEP WADHWA Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
SANDESH KUMAR Vs. STATE OF PUNJAB
|
November 27, 2012 |
|
SANGAT RAM AND OTHERS Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
SANGEETA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 5, 2012 |
|
SANGEETA GUPTA Vs. STATE OF PUNJAB AND OTHERS
|
July 18, 2012 |
|
SANJANA VERMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
SANJAY Vs. RAJ RANI
|
May 10, 2012 |
|
SANJAY Vs. STATE OF HARYANA
|
January 11, 2012 |
|
SANJAY & OTHERS Vs. RAVI BALA JAIN & OTHERS
|
March 30, 2012 |
|
SANJAY @ SANJU Vs. STATE OF HARYANA
|
October 30, 2012 |
|
SANJAY AGGARWAL Vs. STATE OF PUNJAB THROUGH INSECTICIDE INSPECTOR, BADDOWAL, DISTT. LUDHIANA
|
September 12, 2012 |
|
SANJAY ALIAS LALU Vs. STATE OF HARYANA
|
January 3, 2012 |
|
SANJAY AND ANOTHER Vs. STATE OF HARYANA
|
February 3, 2012 |
|
SANJAY AND OTHERS Vs. STATE OF HARYANA
|
July 24, 2012 |
|
SANJAY AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 11, 2012 |
|
SANJAY ARYA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 9, 2012 |
|
SANJAY GAMBHIR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 2, 2012 |
|
SANJAY JAIN Vs. USHA GOEL AND OTHERS
|
October 12, 2012 |
|
SANJAY KUMAR Vs. STATE BANK OF INDIA AND OTHERS
|
May 21, 2012 |
|
SANJAY KUMAR Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
March 26, 2012 |
|
SANJAY KUMAR Vs. MANMOHAN SINGH
|
October 15, 2012 |
|
SANJAY KUMAR & ORS Vs. STATE OF HARYANA & ORS
|
March 5, 2012 |
|
SANJAY MADAN Vs. STATE OF HARYANA & ANR
|
October 12, 2012 |
|
SANJAY SARIN Vs. PAYAL SARIN
|
February 16, 2012 |
|
SANJAY SARIN Vs. STATE
|
November 30, 2012 |
|
SANJAY VERMA Vs. STATE BANK OF PATIALA AND ANOTHER
|
February 24, 2012 |
|
SANJEEV Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
SANJEEV @ SANJU Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2012 |
|
SANJEEV GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 16, 2012 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
SANJEEV KUMAR Vs. KRISHAN GOPAL LAMBA
|
September 10, 2012 |
|
SANJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 5, 2012 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
September 11, 2012 |
|
SANJEEV KUMAR ALIAS TOTA Vs. STATE OF PUNJAB
|
November 9, 2012 |
|
SANJEEV KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2012 |
|
SANJEEV RANA Vs. PROMILA RANA
|
July 9, 2012 |
|
SANJEEV SEHGAL Vs. STATE OF PUNJAB AND OTHERS
|
November 21, 2012 |
|
SANJIV ARORA Vs. STATE OF PUNJAB AND ANOTHER
|
August 6, 2012 |
|
SANJIV KUAMR MINTA Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
SANJIV KUMAR Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA, CHANDIGARH AND OTHERS
|
November 6, 2012 |
|
SANJIV KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 9, 2012 |
|
SANJIV KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2012 |
|
SANJOG @ SANJOGITA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 2, 2012 |
|
SANJU BALA Vs. EXECUTIVE ENGINEER
|
April 3, 2012 |
|
SANT BABA GURMAIL SINGH Vs. SUBHASH KATAK & ORS
|
July 16, 2012 |
|
SANT BAHADUR Vs. STATE OF HARYANA
|
January 6, 2012 |
|
SANT RAM Vs. MANOJ KUMAR
|
May 16, 2012 |
|
SANT RAM Vs. STATE OF HARYANA
|
October 8, 2012 |
|
SANT RAM AND ORS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, CHANDIGARH, AND
ANOTHER
|
January 31, 2012 |
|
SANT RAM PANTHI Vs. RAM SWARATH BHUSHAN
|
January 5, 2012 |
|
SANT SINGH (DECEASED) Vs. STATE OF HARYANA
|
September 18, 2012 |
|
SANTA SINGH Vs. PUNJAB STATE COOP SOCIETY AND MARKETING FEDERATION,
PUNJAB
|
January 12, 2012 |
|
SANTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2012 |
|
SANTAN DHARMA EDUCATION SOCIETY Vs. ANIL GOYAL
|
October 11, 2012 |
|
SANTOKH KUMARI SANDHU Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
SANTOKH SINGH Vs. JAGIRI RAM
|
January 18, 2012 |
|
SANTOKH SINGH Vs. STATE OF HARYANA
|
November 19, 2012 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
SANTOKH SINGH Vs. SUKHWINDER SINGH
|
October 16, 2012 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
SANTOKH SINGH Vs. MANOHAR SINGH AND OTHERS
|
January 10, 2012 |
|
SANTOKH SINGH Vs. PRESIDING OFFICER LABOUR COURT AND ANOTHER
|
January 17, 2012 |
|
SANTOKH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
SANTOKH SINGH KARAMBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
July 4, 2012 |
|
SANTOSH Vs. RAM NIWAS
|
January 3, 2012 |
|
SANTOSH CHADHA WIFE OF LATE SHRI VISHWA NATH CHADHA Vs. AMAR NATH SON OF BAGH RAM
|
August 14, 2012 |
|
SANTOSH DEVI Vs. JAI NARAIN AND ANOTHER
|
July 3, 2012 |
|
SANTOSH DEVI Vs. MAHESH AND OTHERS
|
November 8, 2012 |
|
SANTOSH KAUR SARPANCH Vs. STATE OF PUNJAB AND OTHERS
|
May 7, 2012 |
|
SANTOSH KUMAR Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
SANTOSH KUMAR Vs. STATE OF HARYANA
|
October 9, 2012 |
|
SANTOSH KUMAR AND ANR Vs. KANTA GARG
|
July 13, 2012 |
|
SANTOSH KUMAR BERRY Vs. NIRMALA DEVI AND OTHERS
|
September 25, 2012 |
|
SANTOSH KUMARI Vs. STATE OF PUNJAB
|
March 23, 2012 |
|
SANTOSH KUMARI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 8, 2012 |
|
SANTOSH KUMARI AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
|
August 14, 2012 |
|
SANTOSH RANI Vs. CHANDIGARH ADMINISTRATION
|
November 16, 2012 |
|
SANTOSH RANI @ ANITA Vs. NIRMALA DEVI AND OTHERS
|
November 21, 2012 |
|
SANTOSH RANI AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
March 6, 2012 |
|
SANTRO Vs. STATE OF HARYANA
|
October 5, 2012 |
|
SANTRO DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 4, 2012 |
|
SAPINDER SINGH Vs. JANG SINGH
|
July 2, 2012 |
|
SAPNA & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
October 9, 2012 |
|
SARABJEET SINGH PUREWAL Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2012 |
|
SARABJIT KAUR Vs. AIR MARSHAL (RETD.) K.D. SINGH
|
December 13, 2012 |
|
SARABJIT KAUR & OTHERS Vs. NIRMAL SINGH & OTHERS
|
May 17, 2012 |
|
SARABJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2012 |
|
SARABJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
|
SARABJIT SINGH Vs. SARJIWAN KUMAR
|
September 3, 2012 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
March 26, 2012 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
January 27, 2012 |
|
SARABJIT SINGH Vs. SUMANDEEP SINGH
|
January 23, 2012 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
SARABJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 25, 2012 |
|
SARABJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2012 |
|
SARABJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
SARABJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 16, 2012 |
|
SARASWATI DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
SARAVJEET KAURE AND OTHERS Vs. JASBIR KAUR AND ANOTHER
|
May 21, 2012 |
|
SARDA SINGH SIDHU Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
SARDARA RAM Vs. STATE OF HARYANA & ORS
|
January 17, 2012 |
|
SARDARA RAM & ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
November 19, 2012 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
SARDARA SINGH Vs. STATE OF PUNJAB & OTHERS
|
August 23, 2012 |
|
SARDARA SINGH Vs. RAVINDER SINGH
|
February 13, 2012 |
|
SARDARO Vs. STATE OF PUNJAB
|
February 6, 2012 |
|
SARGAM EXPORTS LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
February 21, 2012 |
|
SARIKA Vs. STATE OF HARYANA
|
October 12, 2012 |
|
SARITA RANI Vs. VIJAY KUMAR AND ANOTHER
|
July 2, 2012 |
|
SARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2012 |
|
SARLA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
November 8, 2012 |
|
SAROJ Vs. STATE OF HARYANA
|
October 11, 2012 |
|
SAROJ Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2012 |
|
SAROJ AND ORS Vs. NARENDER KUMAR
|
November 20, 2012 |
|
SAROJ BALA Vs. NARINDER SINGH AND ANOTHER
|
January 18, 2012 |
|
SAROJ DEVI Vs. STATE OF HARYANA & ORS
|
August 9, 2012 |
|
SAROJ DUMIR Vs. PANJAB UNIVERSITY
|
February 3, 2012 |
|
SAROJ RANI Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2012 |
|
SAROJ SAINI Vs. SAROJ BALA
|
May 21, 2012 |
|
SAROJAN KUMARI Vs. STATE OF PUNJAB
|
July 4, 2012 |
|
SARPINDER KAUR Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
SARTAJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
SARTAJ SINGH CHEEMA & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
September 13, 2012 |
|
SARVAN KUMAR Vs. STATE OF U T CHANDIGARH
|
November 8, 2012 |
|
SARVESH KUMAR Vs. LABOUR COURT, BATHINDA AND OTHERS
|
October 10, 2012 |
|
SARWAN KUMAR Vs. ASHOK KUMAR AND ANOTHER
|
January 31, 2012 |
|
SARWAN SINGH Vs. ROSHAN LAL
|
February 1, 2012 |
|
SARWAN SINGH Vs. DHANWANT SINGH
|
December 4, 2012 |
|
SARWAN SINGH Vs. HARBHAJAN SINGH AND ANOTHER
|
January 9, 2012 |
|
SAT PAL Vs. OM PARKASH ROHILLA AND ANOTHER
|
January 13, 2012 |
|
SAT PAL Vs. JOGINDER SINGH
|
January 9, 2012 |
|
SAT PAL Vs. STATE OF HARYANA
|
January 10, 2012 |
|
SAT PAL DHAWAN Vs. STATE BANK OF PATIALA
|
March 2, 2012 |
|
SAT PARKASH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
September 12, 2012 |
|
SAT PARKASH Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2012 |
|
SAT PARKASH GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2012 |
|
SATBIR Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2012 |
|
SATBIR Vs. STATE OF HARYANA
|
July 18, 2012 |
|
SATBIR SINGH Vs. DISTRICT & SESSIONS JUDGE, FATHEHABAD
|
July 4, 2012 |
|
SATBIR SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY & ANR
|
October 12, 2012 |
|
SATBIR SINGH Vs. HARYANA FINANCIAL CORPORATION AND ANOTHER
|
November 9, 2012 |
|
SATBIR SINGH Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD & ORS
|
August 22, 2012 |
|
SATBIR SINGH Vs. U T , CHANDIGARH
|
September 18, 2012 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
December 20, 2012 |
|
SATBIR SINGH ALIAS SATTA AND OTHERS Vs. STATE OF HARYANA
|
July 20, 2012 |
|
SATBIR SINGH AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS
|
September 25, 2012 |
|
SATBIR SINGH KADIAN Vs. STATE OF HARYANA
|
May 8, 2012 |
|
SATBIR SINGH SAHRAWAT Vs. STATE OF HARYANA
|
May 14, 2012 |
|
SATBIR SINGH SEHRAWAT Vs. STATE OF HARYANA
|
September 28, 2012 |
|
SATINDER GILL AND OTHERS Vs. KIRPAL SINGH
|
January 31, 2012 |
|
SATINDER KAUR Vs. PUNJAB NATIONAL BANK, G T ROAD, GURDASPUR & OTHERS
|
January 11, 2012 |
|
SATINDER KAUR AND OTHERS Vs. WARYAM SINGH AND OTHERS
|
March 29, 2012 |
|
SATINDER KUMAR GUPTA Vs. REGIONAL MANAGER, HIMACHAL ROAD TRANSPORT CORPORATION
|
December 26, 2012 |
|
SATINDER PAL SINGH ALIAS SUNNY & ANR. Vs. STATE OF PUNJAB & ANR.
|
September 24, 2012 |
|
SATINDER PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 2012 |
|
SATINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
SATINDERJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2012 |
|
SATINDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2012 |
|
SATINDERPAL SINGH Vs. MITHU SINGH
|
November 2, 2012 |
|
SATISH Vs. STATE OF HARYANA AND ANOTHER
|
November 21, 2012 |
|
SATISH AND ANOTHER Vs. STATE OF HARYANA
|
August 23, 2012 |
|
SATISH AND OTHERS Vs. STATE OF HARYANA
|
September 3, 2012 |
|
SATISH AND OTHERS Vs. STATE OF HARYANA
|
January 6, 2012 |
|
SATISH BAHADUR SOUL Vs. SURINDER SINGH @ PAPPU
|
October 30, 2012 |
|
SATISH BATTA @ SATISH BATRA Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 2012 |
|
SATISH CHADHA Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2012 |
|
SATISH CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
SATISH DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
October 10, 2012 |
|
SATISH KUMAR Vs. PUNJAB STATE WARE HOUSING CORPORATION & ANR
|
October 19, 2012 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
SATISH KUMAR Vs. DEV RAJ
|
March 19, 2012 |
|
SATISH KUMAR Vs. ASHOK KUMAR
|
May 14, 2012 |
|
SATISH KUMAR Vs. RAM SINGH
|
January 17, 2012 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
May 7, 2012 |
|
SATISH KUMAR AND ORS Vs. STATE OF HARYANA
|
August 6, 2012 |
|
SATISH KUMAR JAIN Vs. PACHRANGA INTERNATIONAL PRIVATE LIMITED
|
July 31, 2012 |
|
SATISH KUMAR MALHOTRA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 19, 2012 |
|
SATISH KUMAR NARANG Vs. PARAMJEET SINGH
|
November 5, 2012 |
|
SATISH MAHANT Vs. STATE OF HARYANA AND ANOTHER
|
November 22, 2012 |
|
SATNAAM KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 15, 2012 |
|
SATNAM CHAND AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE AND OTHERS
|
January 9, 2012 |
|
SATNAM KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
October 30, 2012 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
August 29, 2012 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 20, 2012 |
|
SATNAM SINGH Vs. MOHINDER SINGH
|
May 3, 2012 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
SATNAM SINGH @ BILLA AND ANOTHER Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
SATNAM SINGH @ LAHORI & ANR Vs. STATE OF PUNJAB & ANR
|
September 26, 2012 |
|
SATNAM SINGH @ SATTA Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
SATNAM SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 1, 2012 |
|
SATNAM SINGH AND ANOTHER Vs. MUKHTIAR SINGH AND OTHERS
|
April 4, 2012 |
|
SATNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 28, 2012 |
|
SATNAM SINGH ETC Vs. NIRMALA DEVI & ANR
|
July 10, 2012 |
|
SATNARAIN Vs. HARYANA STATE ELECTRICITY BOARD
|
October 12, 2012 |
|
SATNARAIN ALIAS SATYA NARAIN Vs. RATI RAM
|
January 3, 2012 |
|
SATPAL Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
SATPAL Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
May 8, 2012 |
|
SATPAL Vs. STATE OF HARYANA AND ANOTHER
|
September 18, 2012 |
|
SATPAL Vs. PANKAJ KUMAR MALHOTRA AND ANOTHER
|
January 13, 2012 |
|
SATPAL Vs. GURUDWARA SHREE GURU SINGH SABHA (REGISTERED),
VILLAGE MEHARBAN, LUDHIANA AND ANOTHER
|
January 11, 2012 |
|
SATPAL Vs. STATE OF HARYANA
|
September 10, 2012 |
|
SATPAL Vs. STATE OF HARYANA
|
August 6, 2012 |
|
SATPAL Vs. STATE OF HARYANA AND ANOTHER
|
May 3, 2012 |
|
SATPAL Vs. STATE OF HARYANA AND ANOTHER
|
October 9, 2012 |
|
SATPAL Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
|
August 31, 2012 |
|
SATPAL AND ANOTHER Vs. KARAN SINGH
|
July 10, 2012 |
|
SATPAL AND ANR Vs. STATE OF PUNJAB
|
July 6, 2012 |
|
SATPAL SACHDEVA Vs. DIRECTOR, URBAN LOCAL BODIES & ORS
|
December 21, 2012 |
|
SATPAL SHARMA Vs. VIJAY KUMAR
|
May 14, 2012 |
|
SATPAL SINGH Vs. STATE OF HARYANA
|
July 30, 2012 |
|
SATPAL SINGH Vs. BALWANT KAUR GREWAL
|
February 16, 2012 |
|
SATPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2012 |
|
SATPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 27, 2012 |
|
SATPAL SINGH MALHOTRA Vs. GULSHAN KUMAR
|
February 1, 2012 |
|
SATPAL YADAV Vs. UNION OF INDIA
|
August 8, 2012 |
|
SATTAR SON OF PREM CHAND Vs. LAKHBIR CHAND SON OF PARKASH CHAND
|
July 12, 2012 |
|
SATVINDER SINGH @ MANTU Vs. STATE OF PUNJAB
|
November 20, 2012 |
|
SATVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2012 |
|
SATVIR SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 21, 2012 |
|
SATWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 11, 2012 |
|
SATWINDER KAUR Vs. PUNJABI UNIVERSITY
|
September 17, 2012 |
|
SATWINDER SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 29, 2012 |
|
SATWINDER SINGH @ KALA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2012 |
|
SATWINDER SINGH @ SATINDER SINGH AND ORS Vs. BALDEV SINGH AND OTHERS
|
August 22, 2012 |
|
SATWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
|
SATYA BHUSHAN GUPTA Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
SATYA DEVI & OTHERS Vs. JOGINDER KUMAR & OTHERS
|
February 16, 2012 |
|
SATYA DEVI AND ORS Vs. MAHABIR SINGH AND ORS
|
November 23, 2012 |
|
SATYA NARAIN MEHRA Vs. STATE OF HARYANA
|
July 2, 2012 |
|
SATYA PAL GOYAL AND OTHERS Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS
|
March 14, 2012 |
|
SATYA PAL HANDA S/O SH. BRIJ LAL HANDA, CHANDIGARH Vs. KANTA HANDA W/O LATE SH. SURAJ PARKASH HANDA AND OTHERS
|
September 13, 2012 |
|
SATYA PAL SHARMA AND ANOTHER Vs. JAGJIT RAI VERMA
|
January 4, 2012 |
|
SATYA PAUL Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
|
August 29, 2012 |
|
SATYA SAI MURLIDHAR AYURVEDIC COLLEGE AND HOSPITAL MOGA Vs. UNION OF INDIA AND OTHERS
|
October 19, 2012 |
|
SATYA WATI JAIN Vs. SHIV KANT GHAI AND OTHERS
|
August 16, 2012 |
|
SATYABIR SINGH & ORS Vs. STATE OF HARYANA
|
October 10, 2012 |
|
SATYADEV Vs. STATE OF HARYANA
|
September 17, 2012 |
|
SATYAPAL YADAV Vs. STATE OF HARYANA
|
July 25, 2012 |
|
SATYAVIR SINGH SHEKHAWAT Vs. STATE OF HARYANA
|
November 2, 2012 |
|
SATYENDER KUMAR Vs. GURU JAMBHESHWAR UNIVERSITY OF SCIENCE AND TECHNOLOGY, HISAR AND ANOTHER
|
November 22, 2012 |
|
SAURABH BEHL PETITIONER Vs. SUBLIME CHIT FUND COMPANY
|
January 18, 2012 |
|
SAURABH GUPTA Vs. ISHA GUPTA
|
May 21, 2012 |
|
SAURAV @ GUDDU Vs. STATE OF HARYANA
|
May 29, 2012 |
|
SAVINDER SINGH & ORS Vs. KEHAR SINGH
|
February 13, 2012 |
|
SAVITA Vs. STATE OF HARYANA
|
January 23, 2012 |
|
SAVITA Vs. DISTRICT REVENUE OFFICER-CUM-ASSISTANT COLLECTOR 1ST GRADE, REWARI AND OTHERS
|
October 8, 2012 |
|
SAVITA ARORA Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 2012 |
|
SAVITA CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
|
May 1, 2012 |
|
SAVITA RANI Vs. STATE OF UT CHANDIGARH
|
June 6, 2012 |
|
SAVITRI Vs. REJENDER
|
February 14, 2012 |
|
SAVITRI DEVI Vs. CHOUHAN B.K.O.
|
December 12, 2012 |
|
SAVITRI DEVI & ANR Vs. SONU & ORS
|
November 16, 2012 |
|
SAWADESHI UDYOG KHAJURI ROAD YAMUNA NAGAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM PANCHKULA
|
January 18, 2012 |
|
SAWAIYA RAM AND ANOTHER Vs. STATE OF HARYANA
|
March 16, 2012 |
|
SAWARAN KAUR AND OTHERS Vs. SHIV RAJ SINGH AND OTHERS
|
September 24, 2012 |
|
SAWARN SINGH Vs. HAKAM SINGH
|
May 11, 2012 |
|
SDB CISCO INDIA PVT LTD Vs. RAJENDER SINGH
|
July 3, 2012 |
|
SEAGULL DRUGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2012 |
|
SECRETARY, PUNJAB STATE POWER CORPORATION
LIMITED Vs. VARINDER KUMAR AND OTHERS
|
October 31, 2012 |
|
SEEMA Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
SEEMA ANEJA Vs. STATE OF PUNJAB
|
February 28, 2012 |
|
SEEMA DEVI AND ANOTHER Vs. SUBHASH CHAND AND OTHERS
|
May 17, 2012 |
|
SEEMA DUBEY Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 2012 |
|
SEEMA RANI WIFE OF PAVEL BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 7, 2012 |
|
SEESO & ANOTHER Vs. ARVIND KUMAR & OTHERS
|
March 15, 2012 |
|
SEHAJ RAM AND ANOTHER Vs. COLLECTOR, YAMUNA NAGAR AND OTHERS
|
April 18, 2012 |
|
SELF-FINANCED COLLEGES ASSOCIATION, PUNJAB, CHANDIGARH
AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 21, 2012 |
|
SENIOR CITIZENS Vs. HARYANA URBAN DEVELOPMENT
|
October 3, 2012 |
|
SERCO BPO PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2012 |
|
SERVICE CLUB Vs. PRESIDING OFFICER
|
August 24, 2012 |
|
SEWA SINGH Vs. SWINDER KAUR
|
November 2, 2012 |
|
SEWA SINGH Vs. GURDIAL SINGH
|
March 5, 2012 |
|
SEWAK SINGH Vs. STATE OF PUNJAB
|
November 26, 2012 |
|
SEWAK SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
SEWAK SINGH AND ANOTHER Vs. BALDEV SINGH
|
February 2, 2012 |
|
SEWERAGE BOARD, BANGALORE Vs. STATE OF KARNATAKA
|
September 3, 2012 |
|
SGPC, AMRITSAR AS MANAGING COMMITTEE Vs. SUMEETA SANDHU AND OTHERS
|
July 5, 2012 |
|
SGS TEKNIKS MANUFACTURING PRIVATE LIMITED AND ORS Vs. STATE
|
August 2, 2012 |
|
SH. ASHWANI OBEROI Vs. COMMISSIONER OF INCOME TAX
|
December 20, 2012 |
|
SH. CHUHAR SINGH Vs. THE PUNJAB STATE AND OTHERS
|
February 28, 2012 |
|
SH. KRISHAN CHANDRA BISHNOI AND ANOTHER Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
|
March 13, 2012 |
|
SH.I.HASSAN Vs. AJAY DUTT
|
April 20, 2012 |
|
SHABHUDDIN Vs. STATE OF HARYANA
|
September 3, 2012 |
|
SHABIR KHAN AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
February 29, 2012 |
|
SHADI LAL MALIK Vs. STATE OF HARYANA
|
March 13, 2012 |
|
SHAHEED BHAGAT SINGH TECHNICAL INSTITUTE Vs. DIRECTORATE OF EMPLOYMENT & TRAINING
AND OTHERS
|
October 11, 2012 |
|
SHAHEED KARTAR SINGH SARABHA AYURVEDIC COLLEGE Vs. UNION OF INDIA AND OTHERS
|
October 17, 2012 |
|
SHAHSI SINGH Vs. STATE OF HARYANA & ORS
|
August 22, 2012 |
|
SHAILENDRA BHARDWAJ Vs. PANJAB UNIVERSITY
|
June 1, 2012 |
|
SHAILINDER HOODA Vs. GURU JAMBESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY AND OTHERS
|
September 10, 2012 |
|
SHAKTI BHAKOO Vs. OSWAL YARNS LIMITED
|
October 19, 2012 |
|
SHAKTI CHAUHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 2, 2012 |
|
SHAKTI PAL SINGH @ BOBI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2012 |
|
SHAKTI RAM AND OTHERS Vs. MUNICIPAL COUNCIL JAITU AND OTHERS
|
January 10, 2012 |
|
SHAKTI TRIPATHI Vs. SURPREETI TRIPATHI
|
July 30, 2012 |
|
SHAKUNTLA & OTHERS Vs. SARDARA & OTHERS
|
November 20, 2012 |
|
SHAKUNTLA AND ORS. Vs. AJIT KUMAR AND ORS.
|
March 15, 2012 |
|
SHAKUNTLA DEVI, INSPECTOR Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2012 |
|
SHALIMAR ESTATES PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
November 23, 2012 |
|
SHALINDER RANA AND OTHERS Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
SHALINI ENTERPRISE Vs. INDIABULLS FINANCIAL SERVICES
|
September 5, 2012 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
October 18, 2012 |
|
SHAM LAL AND ANOTHER Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
SHAM LAL CHITTI Vs. STATE OF PUNJAB
|
September 27, 2012 |
|
SHAM LAL SHARMA Vs. UNION OF INDIA
|
February 15, 2012 |
|
SHAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2012 |
|
SHAM SINGH AND OTHERS Vs. SURINDER KUMAR AND ANOTHER
|
January 25, 2012 |
|
SHAM SUNDER SETHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF PUNJAB, DEPARTMENT OF HOUSING AND URBAN DEVELOPMENT AND OTHERS
|
August 3, 2012 |
|
SHAMA NAGPAL Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2012 |
|
SHAMJIT SINGH Vs. STATE OF PUNJAB
|
January 9, 2012 |
|
SHAMLA DEVI Vs. STATE OF PUNJAB
|
May 30, 2012 |
|
SHAMNI KANT Vs. KRISHAN KUMAR
|
May 11, 2012 |
|
SHAMSHAD Vs. STATE OF HARYANA
|
October 4, 2012 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
January 10, 2012 |
|
SHAMSHER SINGH Vs. HARYANA GOVERNMENT AND OTHERS
|
January 17, 2012 |
|
SHAMSHER SINGH AND ANOTHER Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYAT, PUNJAB AND OTHERS
|
January 2, 2012 |
|
SHAMSHER SINGH AND OTHERS Vs. JOGINDER SINGH AND ANOTHER
|
July 17, 2012 |
|
SHAMSHER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 22, 2012 |
|
SHAMSHER SINGH SAINI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
October 8, 2012 |
|
SHAMSHUDEEN Vs. STATE (UNION TERRITORY, CHANDIGARH)
|
January 13, 2012 |
|
SHANKAR @ BALLU Vs. STATE OF PUNJAB AND ANOTHER
|
December 7, 2012 |
|
SHANTI BHATIA AND OTHERS Vs. MISS. PRIYANKA AND OTHERS
|
February 6, 2012 |
|
SHANTI DEV AND ANOTHER Vs. MALU RAM AND OTHERS
|
October 4, 2012 |
|
SHANTI DEVI Vs. KANWAR LAL
|
May 31, 2012 |
|
SHANTI DEVI Vs. MONIKA AND OTHERS
|
March 30, 2012 |
|
SHANTI DEVI Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2012 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
September 10, 2012 |
|
SHANTI DEVI AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS
|
January 17, 2012 |
|
SHANTI DEVI AND OTHERS Vs. RANI POULTRY BREEDING FARM
|
January 31, 2012 |
|
SHANTI KUMAR Vs. STATE OF PUNJAB
|
January 16, 2012 |
|
SHANTI SARUP Vs. STATE OF PUNJAB
|
May 1, 2012 |
|
SHANTIDEV Vs. MALU RAM
|
October 4, 2012 |
|
SHARAD AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2012 |
|
SHARANJIT SINGH Vs. GILCO EXPORTS LTD
|
May 14, 2012 |
|
SHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2012 |
|
SHARDA Vs. STATE OF HARYANA
|
March 15, 2012 |
|
SHARDA BOARD AND PAPER PRODUCTS Vs. STATE OF HARYANA
|
March 23, 2012 |
|
SHARDA DEVI Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
May 8, 2012 |
|
SHARDA KUMARI W/O LATE SH BAHADUR SINGH, D/O KARAM CHAND AND OTHERS Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
March 28, 2012 |
|
SHARDA RAM Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2012 |
|
SHARDA RANI Vs. STATE OF HARYANA
|
July 4, 2012 |
|
SHARDHA RAM ALIAS BASHIR AHMED Vs. STATE OF HARYANA AND OTHERS
|
March 5, 2012 |
|
SHARMILA Vs. VEENA DEVI AND OTHERS
|
November 2, 2012 |
|
SHASHI Vs. SUNNY BHUMBLA
|
January 9, 2012 |
|
SHASHI BALA Vs. STATE OF HARYANA AND OTHERS
|
March 19, 2012 |
|
SHASHI BALA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 2012 |
|
SHASHI BHISHAN SHORI Vs. HARMINDER SINGH
|
September 27, 2012 |
|
SHASHI JAGOTA & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 31, 2012 |
|
SHASHI KHULLAR Vs. STATE OF PUNJAB
|
December 17, 2012 |
|
SHASHI KUMAR BANSAL Vs. STATE OF PUNJAB AND OTHERS
|
March 27, 2012 |
|
SHASHI MEHTA @ RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2012 |
|
SHASHI MISHRA Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
SHASHI PAL Vs. LABH KAUR AND ANR
|
November 21, 2012 |
|
SHASTRI CONSTRUCTION CO Vs. UNION OF INDIA AND OTHERS
|
February 9, 2012 |
|
SHAYAM LAL Vs. BIMLA KUMARI @ NAINA GILL
|
February 28, 2012 |
|
SHAYAOKA INDUSTRIES, MANDEEP SINGH KHOKAR Vs. PUNJAB NATIONAL BANK AND OTHERS
|
November 2, 2012 |
|
SHEELA Vs. STATE OF HARYANA
|
January 25, 2012 |
|
SHEELA DEVI Vs. VEER PAL
|
January 17, 2012 |
|
SHEELA RANI Vs. MINDER KAUR ALIAS MOHINDER KAUR
|
March 21, 2012 |
|
SHEELO DEVI & OTHERS Vs. SATISH KUMAR & OTHERS
|
March 28, 2012 |
|
SHEENAM WADHWA & ANR Vs. STATE OF PUNJAB & ORS
|
January 16, 2012 |
|
SHEENU Vs. STATE OF HARYANA
|
June 1, 2012 |
|
SHEETAL PARSHAD & OTHERS Vs. SURAJBHAN
|
October 10, 2012 |
|
SHEIKHUPURA TRANSPORT COMPANY PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB AND OTHERS
|
November 26, 2012 |
|
SHEKH RAM AND ORS Vs. DARSHAN SINGH AND ORS
|
December 10, 2012 |
|
SHEKHAR Vs. SEHORAJ
|
May 31, 2012 |
|
SHEKHAR MEHTA Vs. STATE OF HARYANA
|
September 13, 2012 |
|
SHER SINGH Vs. SURENDER AND OTHERS
|
December 13, 2012 |
|
SHER SINGH Vs. SURESH KUMAR
|
May 1, 2012 |
|
SHER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
May 17, 2012 |
|
SHER SINGH & ANOTHER Vs. DADRI EDUCATION SOCIETY DADRI & OTHERS
|
October 18, 2012 |
|
SHER SINGH & ANR Vs. G S GHUMAN, COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA & ORS
|
January 17, 2012 |
|
SHER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 7, 2012 |
|
SHER SINGH AND OTHERS Vs. SANTRA DEVI AND OTHERS
|
August 21, 2012 |
|
SHER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 5, 2012 |
|
SHER SINGH SON OF LATE SH BALI RAM Vs. HARYANA POWER GENERATION CORPORATION LTD AND OTHERS
|
February 14, 2012 |
|
SHERPURI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 18, 2012 |
|
SHERU ALIAS SHER MOHD Vs. PARTAP SINGH AND ANOTHER
|
March 23, 2012 |
|
SHIKHA TYAGI Vs. AJAY AND OTHERS
|
July 23, 2012 |
|
SHILPI Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
July 2, 2012 |
|
SHILPI CRAFTS - PETITIONER Vs. UNION OF INDIA - RESPONDENT
|
July 18, 2012 |
|
SHINDER KAUR & ORS. Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
SHINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2012 |
|
SHINDER PAL SINGH ALIAS SURINDER PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
SHINGARA SINGH Vs. SATNAM SINGH AND OTHERS
|
January 27, 2012 |
|
SHINGARA SINGH Vs. STATE OF HARYANA
|
April 3, 2012 |
|
SHINGARA SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
September 26, 2012 |
|
SHIROMANI GURUDWARA PARBANDHAK COMMITTEE Vs. SURJIT SINGH CHEEMA AND OTHERS
|
January 4, 2012 |
|
SHISH PAL Vs. STATE OF HARYANA
|
July 2, 2012 |
|
SHISH RAM Vs. SUMITRA AND ANOTHER
|
September 3, 2012 |
|
SHISH RAM AND OTHERS Vs. MUNNI AND OTHERS
|
August 22, 2012 |
|
SHISHPAL Vs. STATE OF HARYANA
|
January 18, 2012 |
|
SHIV CHARAN Vs. STATE OF HARYANA
|
July 3, 2012 |
|
SHIV CHARAN Vs. GENERAL MANAGER HARYANA ROADWAYS
|
May 1, 2012 |
|
SHIV CHARAN Vs. STATE OF HARYANA AND OTHERS
|
May 15, 2012 |
|
SHIV CHARAN DASS Vs. LT COL HARBANS SINGH
|
May 21, 2012 |
|
SHIV CHARAN NUMDERDAR Vs. STATE OF HARYANA
|
August 2, 2012 |
|
SHIV CHARAN SINGH Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
January 9, 2012 |
|
SHIV KANWAR SINGH SANDHU Vs. BHUPINDER SINGH & ORS
|
July 24, 2012 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
August 31, 2012 |
|
SHIV KUMAR Vs. RAJESH
|
September 12, 2012 |
|
SHIV KUMAR Vs. STATE OF PUNJAB
|
April 2, 2012 |
|
SHIV KUMAR Vs. ARTI
|
February 27, 2012 |
|
SHIV KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2012 |
|
SHIV KUMAR GROVER Vs. STATE OF PUNJAB
|
May 31, 2012 |
|
SHIV KUMAR SANGHI Vs. JOINT SUB REGISTRAR-CUM-NAIB TEHSILDAR,
NARNAUL AND ANOTHER
|
January 11, 2012 |
|
SHIV KUMAR SON OF DHARAMPAL, CLERK AND ORS Vs. STATE OF HARYANA AND ORS
|
May 16, 2012 |
|
SHIV SANT SINGH Vs. STATE OF PUNJAB
|
May 14, 2012 |
|
SHIVA PRAKASH Vs. MOHINDRA AND MOHINDRA FINANCIAL SERVICES LTD.
|
January 10, 2012 |
|
SHIVAL KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, HISAR AND OTHERS
|
July 20, 2012 |
|
SHIVALIK COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD., CHANDPUR Vs. PUNJAB STATE
|
March 2, 2012 |
|
SHIVALIK FILLING STATION Vs. STATE OF HARYANA
|
February 10, 2012 |
|
SHIVANI GUPTA Vs. STATE OF HARYANA
|
December 21, 2012 |
|
SHIVRAJ SINGH Vs. JASKARAN ALIAS GOPI AND ANOTHER
|
November 21, 2012 |
|
SHOBHA Vs. STATE OF HARYANA
|
October 3, 2012 |
|
SHOBHA RAM Vs. SHAM LAL
|
March 23, 2012 |
|
SHOKEEN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,
JALANDHAR AND ANOTHER
|
July 3, 2012 |
|
SHREE DUTT Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2012 |
|
SHREE RAM STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 16, 2012 |
|
SHREE SHYAMJI TRANSPORT CO Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
March 6, 2012 |
|
SHRI CHARANJIT LAL Vs. SHRI RAMESH KUMAR
|
February 15, 2012 |
|
SHRI CHETAN & OTHERS Vs. SHRI NARAIN SINGH
|
February 15, 2012 |
|
SHRI DHANWANTRY AYURVEDIC COLLEGE & HOSPITAL Vs. SHAILENDER BHARDWAJ
|
December 19, 2012 |
|
SHRI GOPAL AND ANOTHER Vs. THE CUSTODIAN OF EVACUEE PROPERTY AND OTHERS
|
August 8, 2012 |
|
SHRI LUXMI KANT GOYAL Vs. STATE OF HARYANA THROUGH ITS COMMISSIONER AND SECRETARY, INDUSTRIES DEPARTMENT, HARYANA AND OTHERS
|
February 23, 2012 |
|
SHRI RAM ARORA Vs. ANURADHA ARORA AND ANR.
|
December 13, 2012 |
|
SHRI RAM TRADING CO. Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2012 |
|
SHRI VIRINDER KUMAR Vs. UNION OF INDIA AND ANOTHER
|
May 30, 2012 |
|
SHRI WALI RAM Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 28, 2012 |
|
SHRIMONI GURUDWARA PRABHANDAK COMMITTEE Vs. GURBAX SINGH AND OTHERS
|
November 5, 2012 |
|
SHRITEJ PAL Vs. SMT.SHANTI DEVI
|
May 1, 2012 |
|
SHUBEG SINGH Vs. SURJIT SINGH
|
January 27, 2012 |
|
SHUBHAM DUGGAL @ SUVAM Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
SHUBHAM PRODUCTS Vs. STATE OF HARYANA & ORS
|
March 15, 2012 |
|
SHUBHNEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2012 |
|
SHYAM KUMAR ALIAS SUMEER Vs. STATE OF HARYANA
|
September 11, 2012 |
|
SHYAM LAL Vs. STATE OF HARYANA
|
July 24, 2012 |
|
SHYAM PARKASH SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 13, 2012 |
|
SHYAM SUNDER VERMA Vs. DHARAMBIR JYANTI
|
November 6, 2012 |
|
SHYAMA BANSAL Vs. SHRI MATA MANSA DEVI SHRINE BOARD, PANCHKULA
|
March 2, 2012 |
|
SI ATTAR SINGH NO. 531/BWN Vs. STATE OF HARYANA
|
April 26, 2012 |
|
SI KEWAL KRISHAN Vs. STATE OF PUNJAB ETC
|
November 9, 2012 |
|
SI RAMESH CHAND Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2012 |
|
SI SANTA SINGH NO 39/H Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
SID MILLS,TAPA Vs. STATE OF PUNJAB
|
September 11, 2012 |
|
SIDHARTH SHANKER ALIAS MANNU Vs. STATE OF HARYANA
|
January 6, 2012 |
|
SIKANDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 2012 |
|
SILVERTON COOPERATIVE HOUSE BUILDING (2ND) SOCIETY LTD Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
January 11, 2012 |
|
SIMARDEEP SINGH Vs. FINANCIAL COMMISSIONER, REVENUE PUNJAB, CHANDIGARH AND OTHERS
|
August 28, 2012 |
|
SIMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 22, 2012 |
|
SIMRAN SINGH @ SIMARJIT SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
May 31, 2012 |
|
SIMRANJEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 12, 2012 |
|
SIMRANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 2012 |
|
SIMRANJIT KAUR Vs. STATE OF PUNJAB AND ORS
|
February 6, 2012 |
|
SIMRANJIT KAUR Vs. RAVINDER PARKASH SINGH
|
May 11, 2012 |
|
SIMRANJIT KAUR & ORS Vs. STATE OF PUNJAB & ORS
|
November 5, 2012 |
|
SINGH KIRAN Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2012 |
|
SINGH RAM AND OTHERS Vs. GRAM PANCHAYAT, VILLAGE SITAWALI AND ANOTHER
|
August 2, 2012 |
|
SIRI GOPAL AND OTHERS Vs. DR. REWA RAM AND OTHERS
|
August 16, 2012 |
|
SIRI KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2012 |
|
SISHPAL Vs. STATE OF HARYANA
|
July 31, 2012 |
|
SITA RAM Vs. OM PARKASH
|
January 16, 2012 |
|
SITA RAM RANA Vs. GANDA MAL BABU MAL COMPANY AND ANR
|
October 10, 2012 |
|
SITA RANI Vs. USHA
|
December 14, 2012 |
|
SITA RANI @ SITA @ SUNITA Vs. ROSHAN DEVI ALIAS ROSHANI DEVI @ MANJIT AND OTHERS
|
January 6, 2012 |
|
SITAL SINGH & OTHERS Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
SITAL SINGH @ SEETA Vs. STATE OF PUNJAB
|
October 9, 2012 |
|
SITAR ALI @ RODA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 20, 2012 |
|
SIYA RAM Vs. STATE OF HARYANA
|
August 9, 2012 |
|
SMITH-KLINA BEECHAM, CONSUMER BRANDS, NABHA Vs. GEETA DASS
|
May 9, 2012 |
|
SMT. BAIL KUMARI AND OTHERS Vs. THE COMMISSIONER EMPLOYEES COMPENSATION
|
May 21, 2012 |
|
SMT. BHAGWAN KAUR WIFE OF MAJOR CHANAN SINGH, RESIDENT OF AMBALA CANTT. AND OTHERS Vs. LAND ACQUISITION COLLECTOR, LUDHIANA AND OTHERS
|
July 18, 2012 |
|
SMT. BIMLA KUMARI Vs. HDFC BANK LIMITED AND OTHERS
|
August 14, 2012 |
|
SMT. DHARMO DEVI Vs. RADHAY SHYAM
|
January 18, 2012 |
|
SMT. KULBIR KAUR AND ANOTHER Vs. SHRI KARTAR SINGH AND OTHERS
|
July 25, 2012 |
|
SMT. KULWANT KAUR Vs. STATE OF PUNJAB
|
January 4, 2012 |
|
SMT. LALI DEVI AND OTHERS Vs. JAI SINGH AND OTHERS
|
March 7, 2012 |
|
SMT. MOHINDER KAUR AND ANOTHER Vs. SURINDER SINGH AND OTHERS
|
May 17, 2012 |
|
SMT. MUNNI DEVI Vs. MATROO LAL
|
February 22, 2012 |
|
SMT. NARINDER KAUR Vs. UNITED INDIA INSURANCE COMPANY LTD. AND OTHERS
|
February 13, 2012 |
|
SMT. NAVJEET CHADHA AND OTHERS Vs. RAVINDER SANDHU
|
January 24, 2012 |
|
SMT. NIRANJAN KAUR AND OTHERS Vs. THE FINANCIAL COMMISSIONER, REVENUE & SECRETARY TO GOVERNMENT, PUNJAB AND OTHERS
|
January 17, 2012 |
|
SMT. SAROJ SHARMA Vs. SUDHIR BHARGAVA AND ANOTHER
|
March 14, 2012 |
|
SMT. SHAKUNTLA DEVI AND ANOTHER Vs. DHANPATI AND OTHERS
|
August 16, 2012 |
|
SMT. SHEETAL Vs. UNION TERRITORY, CHANDIGARH & OTHERS
|
January 23, 2012 |
|
SMT. SNEHASINI DEVI Vs. STATE OF ORISSA
|
February 5, 2012 |
|
SMT. SUDHA AGNIHOTRI LEC. IN PHYSICS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 16, 2012 |
|
SMT. SUKHBIR KAUR AND ANOTHER Vs. SHRI KARTAR SINGH AND OTHERS
|
July 25, 2012 |
|
SMT. SUNEHRI DEVI Vs. KRISHAN AND OTHERS
|
January 6, 2012 |
|
SMT.KAVITA Vs. HARMESH SINGH
|
March 30, 2012 |
|
SMT.RANJIT KAUR AND OTHERS Vs. SMT.MUNNI DEVI AND OTHERS
|
January 4, 2012 |
|
SNEH BANSAL Vs. PURAN CHAND SHOURI
|
July 19, 2012 |
|
SNEHA TIWARI @ BASU AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 19, 2012 |
|
SODHI RAM Vs. U T CHANDIGARH
|
October 10, 2012 |
|
SOHAN Vs. SHANTI DEVI AND OTHERS
|
January 16, 2012 |
|
SOHAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
October 16, 2012 |
|
SOHAN KUMAR @ SOHAN LAL AND ANOTHER Vs. STATE OF HARYANA
|
September 19, 2012 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
October 18, 2012 |
|
SOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
August 16, 2012 |
|
SOHAN LAL Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANOTHER
|
January 5, 2012 |
|
SOHAN LAL Vs. MANJULA MITTAL @ MANJU RANI & OTHERS
|
March 14, 2012 |
|
SOHAN LAL (DECEASED) Vs. BALBIR SINGH AND OTHERS
|
July 31, 2012 |
|
SOHAN LAL ALIAS SONU & OTHERS Vs. STATE OF HARYANA & ANOTHER
|
May 31, 2012 |
|
SOHAN LAL AND RAKESH KUMAR AND ORS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD AND ORS
|
December 1, 2012 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 8, 2012 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
October 30, 2012 |
|
SOHNI SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 21, 2012 |
|
SOHRAB AND ANOTHER Vs. STATE OF HARYANA
|
August 9, 2012 |
|
SOM DISTILLIERIES & BREWERIES LTD Vs. HINDUSTAN NATIONAL GLASS & INDUSTRIES LTD
|
April 30, 2012 |
|
SOM KUMAR GUPTA Vs. STATE OF HARYANA
|
May 17, 2012 |
|
SOM NATH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2012 |
|
SOM NATH AND OTHERS Vs. THE DEPUTY REGISTRAR COOPERATIVE SOCIETIES, HOSHIARPUR AND OTHERS
|
April 18, 2012 |
|
SOM NATH MALIK AND ORS Vs. STATE OF PUNJAB
|
February 1, 2012 |
|
SOM PARKASH AND ANOTHER Vs. SUNIL CHAWLA AND ANOTHER
|
March 1, 2012 |
|
SOM RAJ @ SOMA Vs. STATE OF PUNJAB
|
January 19, 2012 |
|
SOM SINGH @ SOMA SINGH Vs. HARBANS SINGH
|
September 20, 2012 |
|
SOMA DEVI AND ANOTHER Vs. MEHARBAN SINGH AND ANOTHER
|
May 29, 2012 |
|
SOMDUTT Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2012 |
|
SOMESH Vs. TARA DEVI AND OTHERS
|
January 16, 2012 |
|
SOMESH PALIWAL Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
SOMNATH Vs. STATE OF HARYANA
|
May 12, 2012 |
|
SONA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
SONA DEVI Vs. STATE OF PUNJAB
|
October 4, 2012 |
|
SONIA Vs. VINOD KUMAR
|
January 31, 2012 |
|
SONIA & ANR Vs. STATE OF PUNJAB & ORS
|
February 3, 2012 |
|
SONIA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 19, 2012 |
|
SONU @ RAJU AND ORS Vs. STATE OF PUNJAB
|
January 3, 2012 |
|
SONU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 4, 2012 |
|
SOPMASUNDARAN NAIR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 3, 2012 |
|
SPEAKER, HARYANA VIDHAN SABHA Vs. LAXMI NARAYAN AND OTHERS
|
July 25, 2012 |
|
SPRING FIELDS PUBLIC SCHOOL Vs. COMMISSIONER UNDER WORKMENS COMPENSATION
|
February 1, 2012 |
|
SRI RAVI SHANKAR MAHARAJ AND OTHERS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB AND OTHERS
|
March 7, 2012 |
|
SSV TRANSPORTERS THROUGH ITS PARTNERS Vs. FOOD CORPORATION OF INDIA
|
April 27, 2012 |
|
ST PAULS COLLEGE OF EDUCATION, DISTRICT FARIDABAD AND OTHERS Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI AND OTHERS
|
September 5, 2012 |
|
ST. JOANS EDUCATION SOCIETY Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
January 3, 2012 |
|
ST. JOANS EDUCATION SOCIETY, NEW DELHI Vs. NATIONAL THERMAL POWER CORPORATION LTD., NEW DELHI AND OTHERS
|
January 17, 2012 |
|
STATE AND ORS Vs. SURAT SINGH AND OTHERS
|
November 7, 2012 |
|
STATE AND ORS Vs. RAM LAL AND ANOTHER
|
January 17, 2012 |
|
STATE BANK OF INDIA Vs. STATE OF PUNJAB & ORS
|
March 13, 2012 |
|
STATE BANK OF INDIA Vs. HARPINDER SINGH AND OTHERS
|
August 27, 2012 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR
COURT, CHANDIGARH AND ANOTHER
|
August 27, 2012 |
|
STATE BANK OF INDIA AND ORS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM LABOUR COURT, CHANDIGARH AND ORS
|
May 15, 2012 |
|
STATE BANK OF PATIALA Vs. PRESIDING OFFICER
|
October 11, 2012 |
|
STATE BANK OF PATIALA, PATIALA Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2012 |
|
STATE OF HARYANA Vs. M/S. BRIDGE & ROOF COMPANY (INDIA) LIMITED AND ANOTHER
|
July 4, 2012 |
|
STATE OF HARYANA Vs. DALEL SINGH
|
January 27, 2012 |
|
STATE OF HARYANA Vs. RASHID AND OTHERS
|
July 23, 2012 |
|
STATE OF HARYANA Vs. SAMRAT SINGH ALIAS SONU AND OTHERS
|
October 16, 2012 |
|
STATE OF HARYANA Vs. VINOD KUMAR AND ANOTHER
|
November 1, 2012 |
|
STATE OF HARYANA Vs. MANOJ ETC
|
October 1, 2012 |
|
STATE OF HARYANA Vs. KIRAN BALA
|
November 2, 2012 |
|
STATE OF HARYANA Vs. JAGBIR SINGH AND OTHERS
|
January 10, 2012 |
|
STATE OF HARYANA Vs. GULZAR SINGH ETC
|
March 6, 2012 |
|
STATE OF HARYANA Vs. SHANTI DEVI
|
July 10, 2012 |
|
STATE OF HARYANA Vs. RANBIR SINGH
|
August 8, 2012 |
|
STATE OF HARYANA Vs. PIRTHI SINGH
|
February 29, 2012 |
|
STATE OF HARYANA Vs. HARI KISHAN
|
January 2, 2012 |
|
STATE OF HARYANA Vs. M/S. ANANT RAJ INDUSTRIES LTD
|
October 8, 2012 |
|
STATE OF HARYANA Vs. ISHWAR SINGH
|
August 24, 2012 |
|
STATE OF HARYANA Vs. SURENDER KUMAR
|
October 4, 2012 |
|
STATE OF HARYANA Vs. HARBANS LAL
|
October 8, 2012 |
|
STATE OF HARYANA Vs. JOGINDER SINGH
|
December 5, 2012 |
|
STATE OF HARYANA Vs. MANOJ
|
July 18, 2012 |
|
STATE OF HARYANA Vs. RANBIR SINGH
|
July 18, 2012 |
|
STATE OF HARYANA Vs. KAKA SINGH
|
August 6, 2012 |
|
STATE OF HARYANA Vs. SISH RAM THROUGH HIS LRS
|
January 2, 2012 |
|
STATE OF HARYANA Vs. SATBIR SINGH KADIAN
|
October 10, 2012 |
|
STATE OF HARYANA Vs. NARESH SON OF MANGAL RAM AND ORS
|
September 19, 2012 |
|
STATE OF HARYANA Vs. SONIA
|
August 21, 2012 |
|
STATE OF HARYANA Vs. MOHINDER SINGH
|
March 29, 2012 |
|
STATE OF HARYANA Vs. MOHINDER SINGH
|
February 6, 2012 |
|
STATE OF HARYANA Vs. JAI DEV
|
January 20, 2012 |
|
STATE OF HARYANA Vs. RAMESH CHANDER CONTRACTOR & COMPANY
|
July 20, 2012 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
October 8, 2012 |
|
STATE OF HARYANA Vs. PARVEEN KUMAR
|
September 18, 2012 |
|
STATE OF HARYANA Vs. SATBIR ETC
|
July 17, 2012 |
|
STATE OF HARYANA Vs. VIJAYVEER SINGH
|
December 21, 2012 |
|
STATE OF HARYANA & OTHERS Vs. SUKHDEV SINGH & OTHERS
|
November 22, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. PALA RAM AND OTHERS
|
May 1, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. PUSHPA RANI
|
March 23, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. DAYA KISHAN AND OTHERS
|
January 23, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. AJIT SINGH
|
January 12, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. RANDHIR SINGH AND ANOTHER
|
November 20, 2012 |
|
STATE OF HARYANA AND ANOTHER Vs. R K VERMA AND OTHERS
|
October 31, 2012 |
|
STATE OF HARYANA AND ORS Vs. RAM MEHAR AND ORS
|
November 2, 2012 |
|
STATE OF HARYANA AND ORS Vs. MANGAT RAM
|
January 18, 2012 |
|
STATE OF HARYANA AND ORS. Vs. VIJAYA KAUL
|
July 4, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. KHURSHEED AHMAD AND OTHERS
|
November 1, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. HOSHIAR SINGH AND ANOTHER
|
November 8, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. GULZARO DEVI
|
January 12, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
October 15, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. TARSEM KUMAR AND ANOTHER
|
November 7, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. RAM KAUR
|
November 17, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. KUSHWANT KAUR KHOSLA
|
March 12, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. SH. MULKH RAJ MEHTA
|
April 26, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. KELO DEVI
|
October 17, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. DEVI SINGH
|
March 16, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. RANJEET SINGH
|
November 6, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. HARI SINGH FORESTER
|
January 2, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. AMAR SINGH AND OTHERS
|
January 18, 2012 |
|
STATE OF HARYANA AND OTHERS Vs. BALWANT AND OTHERS
|
January 12, 2012 |
|
STATE OF HARYANA THROUGH EXECUTIVE ENGINEER HARYANA Vs. CHAMAN LAL MUKHIJA
|
April 4, 2012 |
|
STATE OF PUNJAB Vs. JANTA BRICKS WORKSHOP INDUSTRIAL SOCIETY LTD
|
April 27, 2012 |
|
STATE OF PUNJAB Vs. DALBIR SINGH
|
July 3, 2012 |
|
STATE OF PUNJAB Vs. AMRIT LAL
|
May 14, 2012 |
|
STATE OF PUNJAB Vs. KAILASH NATH
|
July 18, 2012 |
|
STATE OF PUNJAB Vs. JAGDISH SINGH AND OTHERS
|
July 4, 2012 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
January 19, 2012 |
|
STATE OF PUNJAB Vs. AMRIK SINGH AND OTHERS
|
February 2, 2012 |
|
STATE OF PUNJAB Vs. HARJINDER KUMAR
|
February 3, 2012 |
|
STATE OF PUNJAB Vs. HARNEK SINGH & OTHERS
|
July 17, 2012 |
|
STATE OF PUNJAB Vs. SURJIT RAM & ANR
|
July 23, 2012 |
|
STATE OF PUNJAB Vs. GURCHARAN DASS AND OTHERS
|
July 24, 2012 |
|
STATE OF PUNJAB Vs. INDERJIT FORESTOR ALIWAL RANGE, GURDASPUR AND ANOTHER
|
May 7, 2012 |
|
STATE OF PUNJAB Vs. BALWINDER SINGH AND OTHERS
|
January 19, 2012 |
|
STATE OF PUNJAB Vs. HARDEEP SINGH
|
January 11, 2012 |
|
STATE OF PUNJAB Vs. BALBIR ALIAS BIRI AND OTHERS
|
February 2, 2012 |
|
STATE OF PUNJAB Vs. GAMMON INDIA LIMITED
|
March 26, 2012 |
|
STATE OF PUNJAB Vs. SHAM LAL VIJAY KUMAR
|
July 5, 2012 |
|
STATE OF PUNJAB Vs. ABB LIMITED
|
September 6, 2012 |
|
STATE OF PUNJAB Vs. K.C. MOTORS
|
January 31, 2012 |
|
STATE OF PUNJAB Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 7, 2012 |
|
STATE OF PUNJAB Vs. DHIMAN INDUSTRIES PVT. LIMITED
|
September 10, 2012 |
|
STATE OF PUNJAB Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
December 3, 2012 |
|
STATE OF PUNJAB Vs. HARI SINGH
|
May 17, 2012 |
|
STATE OF PUNJAB Vs. LAKHWINDER SINGH
|
November 3, 2012 |
|
STATE OF PUNJAB Vs. PREM SHEELA WIFE OF AJAY KUMAR SINGH
|
September 17, 2012 |
|
STATE OF PUNJAB Vs. GURDEV SINGH
|
January 23, 2012 |
|
STATE OF PUNJAB Vs. KRISHAN SINGH @ BHOLA AND OTHERS
|
October 31, 2012 |
|
STATE OF PUNJAB Vs. SUKHWINDER KAUR AND OTHERS
|
November 3, 2012 |
|
STATE OF PUNJAB Vs. DIAL SINGH
|
October 6, 2012 |
|
STATE OF PUNJAB Vs. SURJIT SINGH AND OTHERS
|
September 27, 2012 |
|
STATE OF PUNJAB Vs. SURJIT KAUR
|
May 2, 2012 |
|
STATE OF PUNJAB Vs. JIA RAM AND OTHERS
|
July 18, 2012 |
|
STATE OF PUNJAB Vs. M/S KULJIT SINGH AND COMPANY
|
September 25, 2012 |
|
STATE OF PUNJAB Vs. PUNJAB SINGH
|
October 3, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. DES RAJ BHIM SAIN
|
July 19, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. DESAI BROTHERS LIMITED
|
September 26, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. JOGINDER RAM AND OTHERS
|
July 24, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. KRISHANA JAIN
|
June 1, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. HARBANS KAUR AND OTHERS
|
January 10, 2012 |
|
STATE OF PUNJAB AND ANOTHER Vs. RANO DEVI AND OTHERS
|
February 2, 2012 |
|
STATE OF PUNJAB AND ANR. Vs. SANTOKH SINGH BHINDER AND ORS.
|
October 4, 2012 |
|
STATE OF PUNJAB AND ORS Vs. DHARAM SINGH AND OTHERS
|
February 22, 2012 |
|
STATE OF PUNJAB AND ORS Vs. EX ASI SAT PAL
|
June 1, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. RAKESH KUMAR AND OTHERS
|
January 17, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. TARLOK SINGH
|
February 21, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. S S BANGRA
|
January 2, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. DARSHAN SINGH
|
October 31, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. PEHLA SINGH, EX. ASI
|
February 15, 2012 |
|
STATE OF PUNJAB AND OTHERS Vs. KAPOOR SINGH
|
January 18, 2012 |
|
STERLING CAST & FORGE Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
August 8, 2012 |
|
STRUGGLING TEEN EDUCATION SOCIETY Vs. UNION OF INDIA
|
April 2, 2012 |
|
SUB DIVISIONAL OFFICER Vs. SATISH KUMAR
|
September 10, 2012 |
|
SUBA SINGH Vs. STATE OF PUNJAB
|
January 20, 2012 |
|
SUBASH CHANDER BHALLA Vs. STATE OF HARYANA AND ANOTHER
|
August 13, 2012 |
|
SUBASH NAGPAL Vs. NEERAJ KAKKAR
|
February 16, 2012 |
|
SUBASH SONI & ORS Vs. UNION OF INDIA & ORS
|
March 15, 2012 |
|
SUBE SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2012 |
|
SUBE SINGH Vs. UHBVNL AND OTHERS
|
September 12, 2012 |
|
SUBE SINGH AND OTHERS Vs. PUSHPA RANI AND ANOTHER
|
November 6, 2012 |
|
SUBEG SINGH AND OTHERS Vs. STATE OF HARYANA
|
August 27, 2012 |
|
SUBHASH Vs. STATE OF HARYANA
|
January 11, 2012 |
|
SUBHASH Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2012 |
|
SUBHASH Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
SUBHASH Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2012 |
|
SUBHASH Vs. STATE OF HARYANA
|
May 16, 2012 |
|
SUBHASH Vs. STATE OF PUNJAB
|
March 2, 2012 |
|
SUBHASH BHALLA, ELECTRICIAN, MUNICIPAL COMMITTEE, MANDI Vs. STATE OF PUNJAB
|
November 17, 2012 |
|
SUBHASH CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
LIMITED, PALWAL AND ANOTHER
|
October 10, 2012 |
|
SUBHASH CHAND Vs. RAJINDER KUMAR AND ANOTHER
|
March 15, 2012 |
|
SUBHASH CHAND AND OTHERS Vs. SHAM SUNDER MEHTA AND ANOTHER
|
September 11, 2012 |
|
SUBHASH CHAND SOHAN LAL Vs. BIMLA DEVI ALIAS CHANDO AND OTHERS
|
February 3, 2012 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
November 15, 2012 |
|
SUBHASH CHANDER Vs. HARJIT SINGH ALIAS SUKHDERSHAN SINGH
|
May 9, 2012 |
|
SUBHASH CHANDER AND ANOTHER Vs. STATE OF PUNJAB
|
August 13, 2012 |
|
SUBHASH CHANDER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2012 |
|
SUBHASH CHANDER AND ORS Vs. STATE OF PUNJAB AND ANR
|
August 3, 2012 |
|
SUBHASH CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2012 |
|
SUBHASH CHANDER AND OTHERS; CHANDI RAM AND OTHERS; ASHOK VASHISTH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2012 |
|
SUBHASH CHANDER KAUSHAL Vs. STATE OF PUNJAB
|
August 16, 2012 |
|
SUBHASH GAKHAR Vs. STATE OF HARYANA
|
October 16, 2012 |
|
SUBHASH GUPTA & ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & OTHERS
|
March 28, 2012 |
|
SUBHASH KUMAR BINDLISH Vs. NASIBO AND ANOTHER
|
September 11, 2012 |
|
SUBHASH KUMRA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 18, 2012 |
|
SUBHASH SINGH RAGHAV Vs. TARUN KUMAR RAGHAVA AND ANOTHER
|
September 5, 2012 |
|
SUBHASH; MOHAN LAL Vs. STATE OF HARYANA
|
February 3, 2012 |
|
SUBODH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
SUCHA SINGH Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, CHANDIGARH AND ANOTHER
|
February 29, 2012 |
|
SUCHA SINGH Vs. MALKIAT SINGH
|
July 30, 2012 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
October 9, 2012 |
|
SUCHA SINGH AND ANOTHER Vs. HARBHAJAN SINGH & OTHERS
|
January 25, 2012 |
|
SUCHA SINGH SON OF BACHAN SINGH Vs. STATE OF PUNJAB
|
February 2, 2012 |
|
SUDARSHAN SHARMA Vs. UNION OF INDIA
|
August 16, 2012 |
|
SUDERSHAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2012 |
|
SUDESH Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2012 |
|
SUDESH Vs. BALKAR SINGH
|
December 20, 2012 |
|
SUDESH KUMAR Vs. AJAY KUMAR
|
December 20, 2012 |
|
SUDESH KUMAR DEVGAN Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 2012 |
|
SUDESH KUMARI Vs. MUKESH AND OTHERS
|
August 13, 2012 |
|
SUDESH KUMARI Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2012 |
|
SUDESH MALHOTRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 24, 2012 |
|
SUDESH RANI Vs. SUBHASH NARANG
|
May 23, 2012 |
|
SUDESH RANI AND ORS Vs. SUKHBIR SINGH AND OTHERS
|
May 21, 2012 |
|
SUDESH RANI AND OTHERS Vs. SUSHIL KUMAR AND OTHERS
|
May 31, 2012 |
|
SUDESH SAINI Vs. GENERAL PUBLIC AND OTHERS
|
March 5, 2012 |
|
SUDHA MENON Vs. GEETA RANI
|
July 16, 2012 |
|
SUDHIR Vs. STATE OF HARYANA
|
October 3, 2012 |
|
SUDHIR KUMAR Vs. REGIONAL HEAD, REGIONAL OFFICE, SYNDICATE BANK AND ORS
|
January 23, 2012 |
|
SUDHIR NAGPAL Vs. INCOME TAX OFFICER
|
July 26, 2012 |
|
SUGANDHA MAGU Vs. STATE OF HARYANA
|
January 18, 2012 |
|
SUHAG WANTI Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
|
November 30, 2012 |
|
SUHANA PARVEN Vs. STATE OF HARYANA
|
May 21, 2012 |
|
SUJAY SEN GUPTA Vs. STATE OF HARYANA
|
March 6, 2012 |
|
SUJEETA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 23, 2012 |
|
SUJEETA AND OTHERS Vs. SATPAL
|
November 23, 2012 |
|
SUKCHAIN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
SUKH DEVI AND ANOTHER Vs. GURDEV SINGH THROUGH LEGAL REPRESENTATIVES AND OTHERS
|
January 19, 2012 |
|
SUKH PAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 26, 2012 |
|
SUKH RAM Vs. JOINT DEVELOPMENT COMMISSIONER
AND OTHERS
|
February 1, 2012 |
|
SUKHA Vs. STATE OF PUNJAB
|
August 30, 2012 |
|
SUKHBIR KAUR Vs. KRISHAN AVTAR
|
May 15, 2012 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2012 |
|
SUKHBIR SINGH Vs. U T CHANDIGARH
|
August 24, 2012 |
|
SUKHBIR SINGH Vs. K C ARORA
|
August 7, 2012 |
|
SUKHBIR SINGH AND ANOTHER Vs. HARBILAS SINGH AND OTHERS
|
March 30, 2012 |
|
SUKHBIR SINGH AND ANOTHER Vs. HARYANA GOVERNMENT AND OTHERS
|
December 7, 2012 |
|
SUKHBIR SINGH SON OF SH. RAMPHAL Vs. STATE OF HARYANA THROUGH SECRETARY TECHNICAL EDUCATION DEPARTMENT
|
July 2, 2012 |
|
SUKHCHAIN SINGH Vs. MOHAN SINGH ALIAS MOHINI
|
January 17, 2012 |
|
SUKHCHAIN SINGH Vs. PUNJAB STATE AND OTHERS
|
November 15, 2012 |
|
SUKHCHANDANPRET KAUR Vs. STATE OF PUNJAB
|
May 24, 2012 |
|
SUKHCHARAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 2012 |
|
SUKHDEEP PAL KAUR & ANR Vs. STATE OF PUNJAB & ORS
|
August 27, 2012 |
|
SUKHDEEP SINGH BEDI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
SUKHDEV KUMAR Vs. STATE OF PUNJAB AND ANR
|
March 7, 2012 |
|
SUKHDEV SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
May 9, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJUAB
|
April 17, 2012 |
|
SUKHDEV SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
|
August 27, 2012 |
|
SUKHDEV SINGH Vs. PARMINDER KAUR
|
July 10, 2012 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
February 6, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
SUKHDEV SINGH Vs. JASBIR SINGH AND OTHERS
|
January 5, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
SUKHDEV SINGH Vs. BHURA SINGH
|
March 27, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 4, 2012 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 15, 2012 |
|
SUKHDEV SINGH Vs. ANGREJ SINGH
|
February 17, 2012 |
|
SUKHDEV SINGH @ SAHBI AND ANOTHER Vs. STATE OF PUNJAB
|
September 7, 2012 |
|
SUKHDEV SINGH @ SUKHA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2012 |
|
SUKHDEV SINGH ALIAS SUKHI AND ANOTHER Vs. DHARAM PAL SINGH AND ANOTHER
|
November 20, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. SANTOKH SINGH AND OTHERS
|
March 23, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ORS
|
August 9, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 12, 2012 |
|
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 2012 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 1, 2012 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND ORS
|
July 17, 2012 |
|
SUKHDEVI Vs. STATE OF HARYANA AND OTHERS
|
January 3, 2012 |
|
SUKHDIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2012 |
|
SUKHJINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 1, 2012 |
|
SUKHJINDER SINGH & ANR Vs. AJMER SINGH & ORS
|
July 10, 2012 |
|
SUKHJINDER SINGH @ SUKHA AND ANOTHER Vs. STATE OF PUNJAB
|
August 8, 2012 |
|
SUKHJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 2012 |
|
SUKHJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2012 |
|
SUKHJIT SINGH @ GHUDDA Vs. STATE OF PUNJAB & ANR
|
March 23, 2012 |
|
SUKHJIT SINGH, EX-CONDUCTOR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 3, 2012 |
|
SUKHJIVAN SINGH Vs. MANJIT KAUR AND OTHERS
|
January 24, 2012 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
September 17, 2012 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
December 5, 2012 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
SUKHMANDER SINGH AND ANOTHER Vs. JOINT DEVELOPMENT COMMISSIONER,IRD, PUNJAB AND OTHERS
|
January 11, 2012 |
|
SUKHMINDER KAUR AND OTHERS Vs. GURDEV SINGH AND OTHERS
|
November 5, 2012 |
|
SUKHMINDER SINGH Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
SUKHMINDER SINGH Vs. NIRBHAI SINGH
|
February 21, 2012 |
|
SUKHMINDER SINGH @ SUKHWINDER SINGH Vs. PAVNEET KAUR ALIAS JASWINDER KAUR
|
November 23, 2012 |
|
SUKHPAL @ CHIMMAN Vs. STATE OF HARYANA
|
January 12, 2012 |
|
SUKHPAL KAUR Vs. STATE OF PUNJAB
|
May 30, 2012 |
|
SUKHPAL KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
January 17, 2012 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
August 7, 2012 |
|
SUKHPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2012 |
|
SUKHPREET SINGH Vs. UNION TERRITORY AND ORS
|
February 1, 2012 |
|
SUKHRAJ SINGH Vs. HARBANS KAUR
|
May 1, 2012 |
|
SUKHRAJ SINGH AND OTHERS Vs. CHANDIGARH HOUSING BOARD AND ANOTHER
|
January 25, 2012 |
|
SUKHRAS MACHINES PRIVATE LIMITED Vs. NECTAR LIFESCIENCES LIMITED AND OTHERS
|
September 18, 2012 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB
|
July 12, 2012 |
|
SUKHVIR SINGH @ MITHU Vs. STATE OF PUNJAB
|
October 31, 2012 |
|
SUKHVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 16, 2012 |
|
SUKHVIR SINGH RAGHAV Vs. STATE OF HARYANA AND ANOTHER
|
January 19, 2012 |
|
SUKHWANT KAUR Vs. STATE OF PUNJAB AND ANR
|
January 3, 2012 |
|
SUKHWANT SINGH Vs. BOOTA SINGH
|
October 12, 2012 |
|
SUKHWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 7, 2012 |
|
SUKHWINDER AND ORS Vs. STATE OF PUNJAB
|
January 24, 2012 |
|
SUKHWINDER KAUR Vs. MANJEET KAUR
|
February 28, 2012 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2012 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 24, 2012 |
|
SUKHWINDER KAUR Vs. AMARJIT SINGH
|
January 12, 2012 |
|
SUKHWINDER KAUR & ANR Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
SUKHWINDER KAUR @ SUKHI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 29, 2012 |
|
SUKHWINDER KAUR ALIAS SUKHI Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
SUKHWINDER KAUR AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 24, 2012 |
|
SUKHWINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 22, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB & ORS
|
March 23, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
November 19, 2012 |
|
SUKHWINDER SINGH Vs. PUNJAB FINANCIAL CORPORATION
|
October 4, 2012 |
|
SUKHWINDER SINGH Vs. PARAMJIT SINGH AND ANOTHER
|
October 9, 2012 |
|
SUKHWINDER SINGH Vs. JAGROOP SINGH AND ANOTHER
|
September 12, 2012 |
|
SUKHWINDER SINGH Vs. DARSHAN KUMAR AND OTHERS
|
September 28, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF UT CHANDIGARH
|
April 27, 2012 |
|
SUKHWINDER SINGH Vs. CHARANJIT SINGH AND OTHERS
|
February 1, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 6, 2012 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
November 7, 2012 |
|
SUKHWINDER SINGH & ANOTHER Vs. STATE OF PUNJAB
|
May 11, 2012 |
|
SUKHWINDER SINGH @ BITTU Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
SUKHWINDER SINGH @ KAKA Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2012 |
|
SUKHWINDER SINGH @ KAKA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2012 |
|
SUKHWINDER SINGH @ SONI Vs. STATE OF U T CHANDIGARH
|
July 4, 2012 |
|
SUKHWINDER SINGH ALIAS BHOLA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2012 |
|
SUKHWINDER SINGH ALIAS SUKHI Vs. STATE OF PUNJAB AND ANOTHER
|
May 28, 2012 |
|
SUKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 2, 2012 |
|
SUKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2012 |
|
SUKHWINDER SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS,
|
November 1, 2012 |
|
SUKHWINDER SINGH AND ANOTHER Vs. MOHINDER SINGH AND OTHERS
|
July 19, 2012 |
|
SUKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2012 |
|
SUKHWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
February 22, 2012 |
|
SUKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 18, 2012 |
|
SUKKAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 4, 2012 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 24, 2012 |
|
SULAKHAN SINGH Vs. COMMISSIONER JALANDHAR DIVISION JALANDHAR AND OTHERS
|
August 28, 2012 |
|
SULTAN Vs. STATE OF HARYANA
|
October 18, 2012 |
|
SULTAN SINGH AND OTHERS Vs. KARTAR SINGH AND OTHERS
|
March 12, 2012 |
|
SUMAN Vs. STATE OF HARYANA AND OTHERS
|
September 19, 2012 |
|
SUMAN AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 2012 |
|
SUMAN ASHOK KUMAR Vs. STATE OF PUNJAB
|
May 9, 2012 |
|
SUMAN GUPTA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
|
SUMAN LATA Vs. STATE OF HARYANA AND ANOTHER
|
September 27, 2012 |
|
SUMAN SHARMA AND ANOTHER Vs. ANUSH SHARMA AND OTHERS
|
October 31, 2012 |
|
SUMANDEEP KAUR Vs. JOGINDER SINGH AND ANOTHER
|
August 29, 2012 |
|
SUMEER JASSAL Vs. SMT. PUSHPA RANI AND OTHERS
|
April 16, 2012 |
|
SUMEET GUPTA Vs. STATE OF PUNJAB
|
April 30, 2012 |
|
SUMEET SACHDEVA Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
SUMEET SOFAT Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 2012 |
|
SUMER Vs. STATE OF HARYANA
|
August 21, 2012 |
|
SUMER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2012 |
|
SUMER SINGH Vs. HARMESH AND ANOTHER
|
February 28, 2012 |
|
SUMER SINGH Vs. HARDO ALIAS HAWATI ALIAS MESSARTI AND OTHERS
|
February 9, 2012 |
|
SUMER SINGH Vs. AMAR SINGH
|
July 20, 2012 |
|
SUMER SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 16, 2012 |
|
SUMESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 21, 2012 |
|
SUMIT @ EMMANUEI Vs. BHOOP SINGH AND OTHERS
|
October 18, 2012 |
|
SUMIT BAGGA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
SUMIT BHUTTAN Vs. STATE OF HARYANA
|
March 5, 2012 |
|
SUMIT LUTHAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2012 |
|
SUMIT MITTAL Vs. GAURAV JAIN AND ANOTHER
|
July 13, 2012 |
|
SUMIT SHARMA Vs. STATE OF U T , CHANDIGARH AND ANOTHER
|
October 12, 2012 |
|
SUMITRA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 22, 2012 |
|
SUNAINA CHOWDHARY Vs. VIKAS CHOWDHARY
|
May 2, 2012 |
|
SUNDARAM FINANCE LTD Vs. SUKHDEV SINGH
|
May 16, 2012 |
|
SUNDER @ SURENDER Vs. STATE OF HARYANA
|
October 30, 2012 |
|
SUNDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
SUNEHRA SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2012 |
|
SUNIL Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
SUNIL ALIAS SILLU Vs. STATE OF HARYANA
|
September 18, 2012 |
|
SUNIL ALIAS SOMA Vs. STATE OF PUNJAB
|
January 2, 2012 |
|
SUNIL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 8, 2012 |
|
SUNIL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 23, 2012 |
|
SUNIL BHATIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2012 |
|
SUNIL DUTT Vs. THE STATE OF HARYANA
|
October 12, 2012 |
|
SUNIL DUTT Vs. STATE OF HARYANA ETC
|
February 13, 2012 |
|
SUNIL GOYAL AND ANOTHER Vs. STATE OF HARYANA
|
September 11, 2012 |
|
SUNIL GUPTA Vs. UNION OF INDIA
|
January 18, 2012 |
|
SUNIL KUMAR Vs. MAMTA DEVI
|
February 6, 2012 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
October 31, 2012 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
July 19, 2012 |
|
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 29, 2012 |
|
SUNIL KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
September 17, 2012 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB & ANR
|
September 5, 2012 |
|
SUNIL KUMAR Vs. S K LUTHRA AND OTHERS
|
August 1, 2012 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
April 27, 2012 |
|
SUNIL KUMAR Vs. ANURADHA BHARDWAJ
|
May 3, 2012 |
|
SUNIL KUMAR @ SILLA Vs. STATE OF HARYANA
|
February 6, 2012 |
|
SUNIL KUMAR @ SUNNY Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 2012 |
|
SUNIL KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 28, 2012 |
|
SUNIL KUMAR AND ORS Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
SUNIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2012 |
|
SUNIL KUMAR SAINI Vs. PUNJAB NATIONAL BANK
|
December 21, 2012 |
|
SUNIL MAHAJAN Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
SUNIL OTHERS Vs. JAI PRAKASH AND ANOTHER
|
November 2, 2012 |
|
SUNIL SINGH Vs. MINISTRY OF ENVIRONMENT AND FORESTS AND OTHERS
|
July 16, 2012 |
|
SUNIL SINGH Vs. STATE OF HARYANA & ANOTHER
|
January 17, 2012 |
|
SUNILA GREWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2012 |
|
SUNIT KHURANA Vs. BAKRAMJIT SINGH AND OTHERS
|
November 26, 2012 |
|
SUNIT SETH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 17, 2012 |
|
SUNITA Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2012 |
|
SUNITA Vs. STATE OF HARYANA & ORS
|
July 18, 2012 |
|
SUNITA Vs. STATE OF HARYANA
|
March 23, 2012 |
|
SUNITA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
April 17, 2012 |
|
SUNITA Vs. STATE OF HARYANA
|
May 17, 2012 |
|
SUNITA & OTHERS Vs. OM KAR & OTHERS
|
August 24, 2012 |
|
SUNITA ALIAS SONIA Vs. STATE OF PUNJAB
|
July 17, 2012 |
|
SUNITA DEVI & ORS Vs. RAJINDER SINGH & ORS
|
November 8, 2012 |
|
SUNITA DEVI AND ANOTHER Vs. JAGBIR SINGH AND ANOTHER
|
October 18, 2012 |
|
SUNITA DHAR Vs. TUSLI NATH AND OTHERS
|
August 2, 2012 |
|
SUNITA GOYAL & ORS Vs. STATE OF PUNJAB & ANR
|
February 21, 2012 |
|
SUNITA JHAMB Vs. STATE OF HARYANA
|
July 25, 2012 |
|
SUNITA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2012 |
|
SUNNY Vs. UNION OF INDIA AND OTHERS
|
March 27, 2012 |
|
SUNNY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2012 |
|
SUNNY SOIN Vs. STATE OF PUNJAB
|
September 25, 2012 |
|
SURAJ BHAN Vs. INDO ASIAN FUSEGEARS LTD , NAKODAR ROAD, JALANDHAR AND ANOTHER
|
September 25, 2012 |
|
SURAJ BHAN Vs. DALJIT SINGH
|
May 1, 2012 |
|
SURAJ BHAN Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
SURAJ KIRAN Vs. STATE OF HARYANA
|
July 19, 2012 |
|
SURAJ KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2012 |
|
SURAJ MAL Vs. STATE OF HARYANA
|
May 15, 2012 |
|
SURAM CHAND Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
SURAT SINGH Vs. PRESIDING OFFICER
|
September 24, 2012 |
|
SURAT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 5, 2012 |
|
SURENDER Vs. STATE OF HARYANA AND ANOTHER
|
May 14, 2012 |
|
SURENDER Vs. STATE OF HARYANA
|
November 17, 2012 |
|
SURENDER Vs. STATE OF HARYANA
|
January 2, 2012 |
|
SURENDER Vs. SULOCHNA AND OTHERS
|
November 1, 2012 |
|
SURENDER Vs. STATE OF HARYANA
|
November 7, 2012 |
|
SURENDER ALIAS TONY Vs. STATE OF HARYANA
|
May 16, 2012 |
|
SURENDER KAUR Vs. STATE OF HARYANA & OTHERS
|
July 5, 2012 |
|
SURENDER KUMAR Vs. RAJIV CHANANA
|
April 4, 2012 |
|
SURENDER KUMAR @ SANJAY Vs. KIRAN RANI
|
March 29, 2012 |
|
SURENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 18, 2012 |
|
SURENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 26, 2012 |
|
SURENDER KUMAR SHARMA Vs. RAJESH DAGAR
|
September 24, 2012 |
|
SURENDER SHARMA Vs. STATE OF HARYANA
|
March 5, 2012 |
|
SURENDER SINGH ALIAS KAKKU Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
SURESH Vs. STATE OF HARYANA
|
February 2, 2012 |
|
SURESH AND ORS Vs. STATE OF HARYANA AND ORS
|
January 3, 2012 |
|
SURESH AND OTHERS Vs. RAN SINGH AND ANOTHER
|
January 25, 2012 |
|
SURESH AND OTHERS Vs. SATISH AND ANOTHER
|
November 2, 2012 |
|
SURESH BHARDWAJ Vs. RAJPAL SINGH
|
May 7, 2012 |
|
SURESH BHATIA Vs. PANDIT RAJ KUMAR BHARDWAJ
|
September 25, 2012 |
|
SURESH CHAND Vs. STATE OF HARYANA
|
December 14, 2012 |
|
SURESH GOYAL Vs. CHANDIGARH ADMINISTRATION & OTHERS
|
July 16, 2012 |
|
SURESH GOYAL Vs. VARINDER KUMAR
|
April 23, 2012 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA & ANR
|
October 11, 2012 |
|
SURESH KUMAR Vs. NATHU RAM AND OTHERS
|
April 24, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 16, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 9, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
February 16, 2012 |
|
SURESH KUMAR Vs. PUNJAB WAKF BOARD AND ANOTHER
|
January 16, 2012 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 31, 2012 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
April 27, 2012 |
|
SURESH KUMAR & ANOTHER Vs. STATE OF HARYANA & OTHERS
|
September 18, 2012 |
|
SURESH KUMAR AND ANOTHER Vs. BHAGWAN DASS
|
August 7, 2012 |
|
SURESH KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2012 |
|
SURESH KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
SURESH KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2012 |
|
SURESH KUMAR SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 12, 2012 |
|
SURESH KUMAR SINGLA Vs. ELECTION TRIBUNAL, FATEHGARH SAHIB AND OTHERS
|
February 14, 2012 |
|
SURESH KUMAR, KANUNGO Vs. STATE OF HARYANA
|
July 19, 2012 |
|
SURESH PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2012 |
|
SURESH RANA Vs. STATE OF HARYANA
|
March 2, 2012 |
|
SURESH SINGH Vs. PHOOL PATI
|
May 9, 2012 |
|
SURINDER BHARDWAJ Vs. UNION TERRITORY OF CHANDIGARH
|
September 19, 2012 |
|
SURINDER KAMBOJ Vs. STATE OF PUNJAB
|
May 21, 2012 |
|
SURINDER KAUR Vs. STATE OF HARYANA
|
August 24, 2012 |
|
SURINDER KAUR Vs. STATE OF PUNJAB & OTHERS
|
February 3, 2012 |
|
SURINDER KAUR Vs. SHIV KUMAR
|
January 18, 2012 |
|
SURINDER KAUR Vs. KULWANT SINGH
|
July 4, 2012 |
|
SURINDER KAUR Vs. RAM KISHAN
|
April 25, 2012 |
|
SURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 2012 |
|
SURINDER KAUR & OTHERS Vs. GURSHARAN SINGH AND ANOTHER
|
February 22, 2012 |
|
SURINDER KAUR AND ANOTHER Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
|
July 26, 2012 |
|
SURINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 6, 2012 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
SURINDER KUMAR Vs. SUNIL KUMAR AND OTHERS
|
February 22, 2012 |
|
SURINDER KUMAR & ANR Vs. STATE OF PUNJAB & ANR
|
November 2, 2012 |
|
SURINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 2012 |
|
SURINDER KUMAR AND OTHERS Vs. IQBAL KAUR AND ANOTHER
|
August 21, 2012 |
|
SURINDER KUMAR GUPTA Vs. STATE OF PUNJAB & OTHERS
|
November 2, 2012 |
|
SURINDER KUMAR SETIA Vs. STATE OF HARYANA
|
April 17, 2012 |
|
SURINDER KUMAR SON OF GOBIND RAM Vs. JOGINDER SON OF SAWAN SINGH
|
July 24, 2012 |
|
SURINDER LAL RAJU Vs. STATE OF PUNJAB
|
May 16, 2012 |
|
SURINDER MITTAL Vs. POOJA MITTAL
|
December 18, 2012 |
|
SURINDER MOHAN SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
February 3, 2012 |
|
SURINDER NATH KESAR Vs. BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI
|
March 22, 2012 |
|
SURINDER PAL SINGH Vs. JASPREET SINGH AND OTHERS
|
December 19, 2012 |
|
SURINDER PARSHAD Vs. STATE OF PUNJAB AND ANOTHER
|
September 6, 2012 |
|
SURINDER SINGH Vs. REKHA & OTHERS
|
March 6, 2012 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
July 13, 2012 |
|
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2012 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 17, 2012 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2012 |
|
SURINDER SINGH Vs. CHAJJU SINGH
|
February 1, 2012 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
July 3, 2012 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
February 1, 2012 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 28, 2012 |
|
SURINDER SINGH Vs. KARNAIL SINGH AND ANOTHER
|
November 3, 2012 |
|
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2012 |
|
SURINDER SINGH @ JASSI Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
SURINDER SINGH @ SHINDA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2012 |
|
SURINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2012 |
|
SURINDER SINGH AND ANOTHER Vs. SENIOR SUPERINTENDENT OF POLICE SBS NAGAR AND OTHERS
|
July 6, 2012 |
|
SURINDER SINGH AND ANOTHER Vs. GINDORI AND OTHERS
|
January 6, 2012 |
|
SURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
SURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2012 |
|
SURINDERJIT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 9, 2012 |
|
SURJA Vs. STATE OF HARYANA
|
January 3, 2012 |
|
SURJAN SINGH Vs. STATE OF HARYANA
|
December 21, 2012 |
|
SURJEET KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 3, 2012 |
|
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
SURJIT KAUR Vs. SOHAN SINGH
|
May 30, 2012 |
|
SURJIT KAUR Vs. GURJINDER SINGH @ LADDU & ORS
|
September 27, 2012 |
|
SURJIT KAUR Vs. PUNJAB AGRICULTURE UNIVERSITY AND OTHERS
|
November 19, 2012 |
|
SURJIT KAUR Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH AND
OTHERS
|
December 4, 2012 |
|
SURJIT KAUR Vs. HARMESH PAL
|
April 19, 2012 |
|
SURJIT KAUR & ANR Vs. STATE OF PUNJAB & ANR
|
August 2, 2012 |
|
SURJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
SURJIT KAUR AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
|
August 13, 2012 |
|
SURJIT KAUR AND OTHERS Vs. BHUPINDER SINGH WARAICH AND ANOTHER
|
January 17, 2012 |
|
SURJIT KAUR GREWAL Vs. STATE OF PUNJAB AND ANOTHER
|
May 29, 2012 |
|
SURJIT KAUR NOOR Vs. JASBIR SINGH & OTHERS
|
March 23, 2012 |
|
SURJIT KUMAR @ SURJIT RAM AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 23, 2012 |
|
SURJIT SINGH Vs. DARSHAN SINGH & ORS
|
November 17, 2012 |
|
SURJIT SINGH Vs. VIKAS TALWAR
|
March 21, 2012 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
SURJIT SINGH Vs. KARAMJIT KAUR
|
February 16, 2012 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
February 9, 2012 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
November 2, 2012 |
|
SURJIT SINGH & ANR Vs. SURINDER SINGH & ORS
|
November 9, 2012 |
|
SURJIT SINGH ALIAS BILLU Vs. STATE OF PUNJAB AND ANOTHER
|
May 18, 2012 |
|
SURJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2012 |
|
SURJIT SINGH AND OTHERS Vs. PUNJAB WAKF BOARD AND ANOTHER
|
January 13, 2012 |
|
SURJNDER KAUR Vs. JARNAILO
|
July 23, 2012 |
|
SURTA SINGH Vs. SADHU SINGH ETC
|
July 20, 2012 |
|
SURTI GUPTA Vs. GURDEV SINGH
|
July 2, 2012 |
|
SURUCHI ADITYA Vs. PUNJAB UNIVERSITY
|
September 5, 2012 |
|
SUSHEEL KUMAR AND OTHERS Vs. STATE OF HARYANA
|
May 21, 2012 |
|
SUSHIL K BHARDWAJ Vs. GOPI CHAND AND OTHERS
|
October 16, 2012 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2012 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2012 |
|
SUSHIL KUMAR Vs. STATE OF PUNJAB
|
May 28, 2012 |
|
SUSHIL KUMAR Vs. SOURABH & OTHERS
|
November 1, 2012 |
|
SUSHIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 2012 |
|
SUSHIL KUMARI VERMA Vs. STATE OF HARYANA AND OTHERS
|
November 23, 2012 |
|
SUSHIL SETHI AND OTHERS Vs. SUDESH SETHI
|
October 8, 2012 |
|
SUSHILA Vs. PANKAJ MAHAJAN
|
December 10, 2012 |
|
SUSHILA & ANOTHER Vs. SURESH KUMAR
|
May 18, 2012 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
March 15, 2012 |
|
SUSHILA SAINI Vs. STATE OF HARYANA
|
June 1, 2012 |
|
SUSHMA BAKSHI @ SUSHAM BAKSHI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANOTHER
|
July 16, 2012 |
|
SUSHMA DEVI Vs. STATE OF HARYANA
|
April 27, 2012 |
|
SUSHMA DEVI Vs. DAKSHIN HARYANA BIJLI NIGAM LTD. AND OTHERS
|
January 10, 2012 |
|
SUTRON HYDRO MET-SUTRON CORPORATION-JV
AND ANOTHER Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
May 30, 2012 |
|
SWAMI PREMANAND MAHAVIDALAYA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2012 |
|
SWARAN KAUR Vs. SIKANDER SINGH AND OTHERS
|
January 19, 2012 |
|
SWARAN KAUR Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
SWARAN KUMAR SANDHIR Vs. LAKHBIR SINGH
|
January 9, 2012 |
|
SWARAN SINGH Vs. COLLECTOR, AMBALA CITY AND OTHERS
|
January 25, 2012 |
|
SWARAN SINGH Vs. GURPREET SINGH AND ORS
|
February 22, 2012 |
|
SWARAN SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS
|
November 21, 2012 |
|
SWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2012 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
November 21, 2012 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
May 18, 2012 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
SWARAN SINGH SANDHU Vs. STATE OF PUNJAB
|
October 10, 2012 |
|
SWARN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2012 |
|
SWARNA RANI Vs. HARSH KUMAR
|
July 16, 2012 |
|
SWATANTAR JAIN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2012 |
|
SWATI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2012 |
|
SWEETY AND OTHERS Vs. STATE OF HARYANA AD ANOTHER
|
July 16, 2012 |
|
SYED SALMAN MOJIZ Vs. STATE OF PUNJAB AND ANOTHER
|
August 13, 2012 |
|
T.L. SINGLA Vs. STATE OF PUNJAB
|
September 14, 2012 |
|
TAGORE COLLEGE OF EDUCATION, BHIWANI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHER
|
March 15, 2012 |
|
TAHIR AHMED Vs. STATE OF PUNJAB
|
August 17, 2012 |
|
TAKHVINDER SINGH & ANOTHER Vs. ADANI POWER LTD , GURGAON
|
March 29, 2012 |
|
TALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 21, 2012 |
|
TANIYA Vs. STATE OF PUNJAB
|
September 21, 2012 |
|
TANIYA Vs. STATE OF PUNJAB AND ORS
|
October 18, 2012 |
|
TANU BALA Vs. STATE OF HARYANA
|
May 15, 2012 |
|
TANU MITTAL Vs. UNION OF INDIA AND OTHERS
|
August 23, 2012 |
|
TANVI Vs. STATE OF HARYANA
|
June 8, 2012 |
|
TARA BAI AND OTHERS Vs. HAR LAL
|
May 18, 2012 |
|
TARA DEVI Vs. STATE OF HARYANA & ORS
|
February 2, 2012 |
|
TARANJEET KAUR AND OTHERS Vs. STATE OF PUNJAB
|
May 17, 2012 |
|
TARANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 15, 2012 |
|
TARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2012 |
|
TARLOCHAN SINGH Vs. RAJINDER SINGH
|
March 16, 2012 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
September 26, 2012 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2012 |
|
TARLOCHAN SINGH Vs. PUNJAB AND HARYANA BAR COUNCIL
|
April 27, 2012 |
|
TARLOK SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 10, 2012 |
|
TARLOK SINGH Vs. GURCHARAN SINGH
|
January 13, 2012 |
|
TARLOK SINGH Vs. MANBIR KAUR
|
January 3, 2012 |
|
TARLOK SINGH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY AMRITSAR
|
December 7, 2012 |
|
TARLOK SINGH AND ANOTHER Vs. STATE OF HARYANA
|
December 4, 2012 |
|
TARLOK SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 8, 2012 |
|
TARLOK SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 13, 2012 |
|
TARO @ TAR KAUR @ AVTAR KAUR Vs. SUKHPAL SINGH AND OTHERS
|
February 21, 2012 |
|
TARO DEVI Vs. RAUNAK SINGH AND ORS.
|
May 30, 2012 |
|
TARO DEVI AND OTHERS Vs. INDER DASS AND ANOTHER
|
May 10, 2012 |
|
TARSEM CHAND Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
TARSEM CHAND Vs. BHAG CHAND
|
March 26, 2012 |
|
TARSEM CHAND Vs. MUNICIPAL COMMITTEE AND ANOTHER
|
December 13, 2012 |
|
TARSEM CHAND JINDAL Vs. STATE OF PUNJAB
|
September 10, 2012 |
|
TARSEM KAUR Vs. JOGINDER SINGH
|
January 16, 2012 |
|
TARSEM KAUR & ANR Vs. STATE OF HARYANA & ANR
|
September 18, 2012 |
|
TARSEM KUMAR Vs. STATE OF HARYANA
|
February 13, 2012 |
|
TARSEM KUMAR Vs. INCOME TAX OFFICER
|
July 30, 2012 |
|
TARSEM LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 18, 2012 |
|
TARSEM LAL PETITIONER Vs. STATE OF PUNJAB AND ANOTHER
|
July 19, 2012 |
|
TARSEM LAL VERMA, OFFICER, ORIENTAL BANK OF COMMERCE, MORINDA Vs. ORIENTAL BANK OF COMMERCE
|
March 26, 2012 |
|
TARSEM PAL Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ORS.
|
November 29, 2012 |
|
TARSEM SINGH Vs. RAM KARAN SINGH AND OTHERS
|
March 1, 2012 |
|
TARSEM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 2012 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 6, 2012 |
|
TARSEM SINGH Vs. PUNJAB STATE
|
February 9, 2012 |
|
TARSEM SINGH Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT
|
November 30, 2012 |
|
TARSEM SINGH ALIAS KALA Vs. STATE OF PUNJAB AND ANOTHER
|
February 2, 2012 |
|
TARSEM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 3, 2012 |
|
TARSEM SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 12, 2012 |
|
TARUN JUNEJA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 6, 2012 |
|
TARUN KUMAR Vs. STATE OF PUNJAB & OTHERS
|
January 13, 2012 |
|
TARUN MIGLANI Vs. STATE OF HARYANA AND ANOTHER
|
September 13, 2012 |
|
TARVINDER SINGH Vs. STATE OF PUNJAB
|
July 9, 2012 |
|
TARWINDER SINGH Vs. STATE OF PUNJAB
|
May 30, 2012 |
|
TARWINDER SINGH Vs. GIAN KAUR
|
February 22, 2012 |
|
TASBIR SINGH Vs. STATE OF PUNJAB
|
December 21, 2012 |
|
TATA IRON AND STEEL CO LTD Vs. PROP.AJIT COTTON GINNING
|
July 11, 2012 |
|
TAVEESH SINGH Vs. STATE OF PUNJAB
|
July 31, 2012 |
|
TAYYAB HUSSAIN Vs. STATE OF HARYANA
|
November 2, 2012 |
|
TECHNICAL SERVICES UNION REGD NO P 49 Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND OTHERS
|
January 3, 2012 |
|
TEHSILDAR Vs. ROSHAN LAL
|
January 3, 2012 |
|
TEJ KAUR @ RANJIT KAUR Vs. STATE OF PUNJAB
|
March 12, 2012 |
|
TEJ PAL Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2012 |
|
TEJ PAL Vs. STATE OF HARYANA AND ORS
|
March 27, 2012 |
|
TEJA SINGH & ORS Vs. SURJIT KAUR & ORS
|
November 17, 2012 |
|
TEJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2012 |
|
TEJINDER PAL KAUR Vs. SURINDER KAUR
|
September 20, 2012 |
|
TEJINDER SINGH Vs. PUNJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
March 26, 2012 |
|
TEJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 2012 |
|
TEJINDER SINGH @ SWITI Vs. STATE OF HARYANA AND ANOTHER
|
August 28, 2012 |
|
TEJINDER SINGH @TALWINDER SINGH BILLA Vs. STATE OF PUNJAB
|
September 6, 2012 |
|
TEJINDER SINGH AND ANOTHER Vs. SARDAR RAVINDER SINGH AND OTHERS
|
December 1, 2012 |
|
TEJVIR SINGH Vs. ASHA THAKUR
|
January 19, 2012 |
|
TEJWANT SINGH Vs. JASDEEP SINGH AND ORS
|
October 30, 2012 |
|
TEK CHAND Vs. NITYANAND & ORS
|
September 6, 2012 |
|
TEK CHAND PETITIONER Vs. STATE OF HARYANA
|
August 27, 2012 |
|
TEK RAM AND ANOTHER Vs. JAGBIR AND OTHERS
|
November 6, 2012 |
|
TEK RAM AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
January 17, 2012 |
|
TELU RAM AND ANOTHER Vs. STATE OF HARYANA
|
July 13, 2012 |
|
TERACOM LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED
AND ANR
|
January 6, 2012 |
|
THAKER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
|
March 14, 2012 |
|
THE ADVISOR TO THE ADMINISTRATOR, U.T. CHANDIGARH AND OTHERS Vs. GURSHARAN SINGH AND OTHERS
|
September 27, 2012 |
|
THE CHIEF SECRETARY TO GOVT. OF HARYANA AND OTHERS Vs. JAGBIR SINGH SAROT
|
December 3, 2012 |
|
THE GOVERNMENT EMPLOYEE CO-OPERATIVE HOUSING BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA AND OTHERS
|
October 25, 2012 |
|
THE GRAM PANCHAYAT Vs. DALBIR KAUR AND OTHERS
|
March 7, 2012 |
|
THE HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ANOTHER Vs. SATPAL ARORA
|
April 2, 2012 |
|
THE HISAR EX. NAVAL PERSONNEL WELFARE SOCIETY, 88, DEFENCE COLONY, HISAR Vs. STATE OF HARYANA AND ANOTHER
|
February 1, 2012 |
|
THE KHALSA COLLEGE, MANAGING COMMITTEE KHALSA COLLEGE, AMRITSAR AND OTHERS Vs. THE EDUCATIONAL TRIBUNAL, PUNJAB, CHANDIGARH AND OTHERS
|
February 17, 2012 |
|
THE LUDHIANA IMPROVEMENT TRUST, LUDHIANA Vs. UJJAGAR SINGH AND OTHERS
|
February 22, 2012 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER Vs. MISS DEEPIKA KALRA AND OTHERS
|
December 13, 2012 |
|
THE PRINCIPAL CHIEF CONSERVATOR OF FOREST, PANCHKULA AND ANOTHER Vs. RAM KARAN AND ANOTHER
|
September 4, 2012 |
|
THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. (MARKFED), FEROZEPUR Vs. M/S PARSHOTTAM LAL & COMPANY AND ANOTHER
|
March 2, 2012 |
|
THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. SECRETARY, COOPERATION (APPEALS) AND OTHERS
|
October 30, 2012 |
|
THE PUNJAB WAKF BOARD AND ANOTHER Vs. KASHMIR SINGH AND OTHERS
|
October 5, 2012 |
|
THE SHAHABAD COOP. SUGAR MILLS Vs. M/S MARKANDA SUGAR TRADERS AND ANOTHER
|
September 13, 2012 |
|
THERMO KING INDIA PVT LIMITED Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JALLANDHAR CUM JOINT DIRECTOR (INVG ) JALLANDHAR PUNJAB AND ANOTHER
|
January 18, 2012 |
|
TIKKA JAGJIT SINGH Vs. STATE OF HARYANA
|
October 31, 2012 |
|
TILAK RAJ Vs. STATE OF HARYANA & ANR
|
October 8, 2012 |
|
TILAK RAJ Vs. STATE OF HARYANA AND ANOTHER
|
June 1, 2012 |
|
TILAK RAJ Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
|
May 16, 2012 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
September 12, 2012 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
August 3, 2012 |
|
TILAK RAJ BHOLA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 26, 2012 |
|
TILAK RAJ GANDHI Vs. STATE OF HARYANA
|
December 19, 2012 |
|
TILAK RAJ SHARMA AND OTHERS Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
|
March 14, 2012 |
|
TIPINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 5, 2012 |
|
TIRATH DUTT Vs. FINANCIAL COMMISSIONER &
PRINCIPAL SECRETARY & ORS
|
October 4, 2012 |
|
TIRATH SINGH Vs. JASVIR SINGH @ RANA AND ANOTHER
|
November 6, 2012 |
|
TIRLOK SINGH ANAND Vs. PREM CHAND
|
May 29, 2012 |
|
TIRLOK SINGH ANAND, M.D., M/S ANAND MANUFACTURING CO. PVT. LTD Vs. M/S PREM CHAND AND SONS AND OTHERS
|
February 25, 2012 |
|
TOP DEPARTMENTAL STORE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
July 2, 2012 |
|
TRB EXPORTS PVT. LIMITED Vs. CIT
|
May 1, 2012 |
|
TREHAN CONSTRUCTION ENGG Vs. UNION OF INDIA
|
September 28, 2012 |
|
TRIPTA SHARMA Vs. STATE OF PUNJAB AND ORS
|
March 30, 2012 |
|
TURBO IMPEX Vs. CIT
|
March 20, 2012 |
|
TUSHAR GARG Vs. PEC UNIVERSITY OF TECHNOLOGY, CHANDIGARH AND OTHERS
|
August 6, 2012 |
|
U H B V N LTD & ANOTHER Vs. ASSOCIATED PETROCHEM PVT LTD
|
January 27, 2012 |
|
U K WALIA Vs. PUNJAB NATIONAL BANK
|
August 16, 2012 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. LALI
|
October 16, 2012 |
|
UCO BANK, KARNAL Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL
|
December 3, 2012 |
|
UDEY BHAN & ANR Vs. STATE OF HARYANA & ANR
|
November 8, 2012 |
|
UDEY PARTAP SINGH Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
|
February 1, 2012 |
|
UDHAI SINGH Vs. DEV RAJ AND OTHERS
|
September 7, 2012 |
|
UDHEYWALA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
January 23, 2012 |
|
UDMI RAM MAHENDER KUMAR COMMISSION AGENT Vs. MAHESH SHARMA AND OTHERS
|
January 2, 2012 |
|
UEM INDIA PRIVATE LIMITED Vs. HARYANA URBAN DEVELOPMENT
|
July 24, 2012 |
|
UJAGAR SINGH Vs. ASHA RANI
|
May 16, 2012 |
|
UJALA Vs. STATE OF HARYANA
|
August 9, 2012 |
|
UJJAGAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 1, 2012 |
|
UJJAGAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 2012 |
|
UJJAGAR SINGH AND ORS. Vs. SOHAN SINGH AND ANR.
|
July 3, 2012 |
|
UMA RANI AND ANOTHER Vs. BALWINDER SINGH AND ANOTHER
|
March 7, 2012 |
|
UMA SHANKAR Vs. HARYANA URBAN DEVELOPMENT
|
September 14, 2012 |
|
UMA SHARMA Vs. AVTAR SINGH
|
January 24, 2012 |
|
UMED SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
January 2, 2012 |
|
UMED SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2012 |
|
UMED SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2012 |
|
UMESH KUMAR Vs. STATE OF HARYANA
|
May 17, 2012 |
|
UMRAO MAL VED PARKASH Vs. CHIEF ADMINISTRATOR
|
January 19, 2012 |
|
UMRINDER SINGH ALIAS RAJA Vs. STATE OF PUNJAB
|
October 6, 2012 |
|
UNION BANK OF INDIA AND ANOTHER Vs. JIWAN MILK & ALLIED SPECIALTIES
|
January 2, 2012 |
|
UNION OF INDIA Vs. MUNICIPAL COUNCIL BATALA
|
September 20, 2012 |
|
UNION OF INDIA Vs. C K MORE
|
May 29, 2012 |
|
UNION OF INDIA Vs. GANGA RAM
|
October 12, 2012 |
|
UNION OF INDIA Vs. MUNICIPAL COUNCIL, MUKTSAR
|
May 28, 2012 |
|
UNION OF INDIA Vs. SURINDER PAL
|
January 18, 2012 |
|
UNION OF INDIA Vs. SAT PAL TOMAR
|
March 14, 2012 |
|
UNION OF INDIA Vs. BALAJI EDUCATIONAL SOCIETY AND OTHERS UNION OF INDIA AND OTHERS
|
November 6, 2012 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 3, 2012 |
|
UNION OF INDIA Vs. GURCHARAN SINGH
|
October 1, 2012 |
|
UNION OF INDIA Vs. BANT SINGH
|
February 10, 2012 |
|
UNION OF INDIA AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
July 2, 2012 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
October 30, 2012 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH,
CHANDIGARH AND ANOTHER
|
November 16, 2012 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH AND ANOTHER
|
August 22, 2012 |
|
UNION OF INDIA AND OTHERS Vs. SURENDER PAL SINGH
|
March 28, 2012 |
|
UNION OF INDIA AND OTHERS Vs. BAL RAM AND OTHERS
|
January 18, 2012 |
|
UNION OF INDIA AND OTHERS Vs. SAROJ CHAUDHARY AND ANOTHER
|
July 17, 2012 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
August 17, 2012 |
|
UNION OF INDIA AND OTHERS Vs. KAMALJIT SINGH AND ANOTHER
|
July 19, 2012 |
|
UNION OF INDIA AND OTHERS Vs. M/S SOHAN LAL VIPAN PARKASH
|
January 16, 2012 |
|
UNION TERRITORY OF CHANDIGARH Vs. RAJWANT RAI SHARMA
|
October 3, 2012 |
|
UNION TERRITORY, CHANDIGARH AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
November 15, 2012 |
|
UNION TERRITORY, CHANDIGARH AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
September 19, 2012 |
|
UNITED INDIA INS. Vs. S.BALKAR
|
May 8, 2012 |
|
UNITED INDIA INSURANCE CO LIMITED Vs. KAMLA AND OTHERS
|
January 9, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. M/S. B.J. DUPLEX BOARDS LIMITED
|
December 7, 2012 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA DEVI AND OTHERS
|
August 1, 2012 |
|
UNITED INDIA INSURANCE COMPANY Vs. RAJINDER KAUR PAL
|
December 13, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYANK AND OTHERS
|
April 25, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JASBIR KAUR AND OTHERS
|
March 29, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PANKAJ PAHWA AND OTHERS
|
October 18, 2012 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAMIR AND OTHERS
|
April 25, 2012 |
|
UNIVERSAL CHEMISTS Vs. UNION TERRITORY ADMINISTRATION, CANDIGARH AND OTHERS
|
January 10, 2012 |
|
UPAIN KUMAR BHATIA Vs. NATIONAL INSTITUTE OF TECHNOLOGY, KURUKSHETRA AND OTHERS
|
November 20, 2012 |
|
UPENDER SINGH Vs. PAWAN KUMAR
|
May 14, 2012 |
|
UPENDER VERMA @ TONY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2012 |
|
UPINDER KAUR ETC Vs. JAGMOHAN SINGH & ANR
|
November 8, 2012 |
|
UPINDER SINGH LAMBA Vs. RAMINDER SINGH
|
January 23, 2012 |
|
UPJINDER SINGH Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
UPSRTC, ALIGARH DEPOT, ALIGARH Vs. KALI CHARAN & OTHERS
|
September 14, 2012 |
|
URMILA Vs. SATISH KUMAR
|
May 9, 2012 |
|
URMILA SHARMA Vs. SUBEG SINGH
|
July 3, 2012 |
|
URMILA SHARMA Vs. GENERAL PUBLIC AND OTHERS
|
January 2, 2012 |
|
URVASHI KORPAL Vs. STATE OF HARYANA
|
June 11, 2012 |
|
USHA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 10, 2012 |
|
USHA ARORA Vs. STATE OF PUNJAB & OTHERS
|
December 5, 2012 |
|
USHA DEVI Vs. STATE OF HARYANA
|
October 9, 2012 |
|
USHA DEVI Vs. RAM KARAN
|
February 3, 2012 |
|
USHA DEVI Vs. STATE OF HARYANA
|
October 18, 2012 |
|
USHA JHATTA WIFE OF SHRI GIRDHARI LAL JHATTA Vs. STATE OF PUNJAB
|
February 2, 2012 |
|
USHA KHANNA Vs. STATE OF PUNJAB AND ANOTHER
|
September 17, 2012 |
|
USHA RANI Vs. STATE OF PUNJAB
|
March 23, 2012 |
|
USHA RANI & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
November 6, 2012 |
|
USHA RATTAN Vs. STATE OF HARYANA AND OTHERS
|
March 26, 2012 |
|
USHA SPINNING & WEAVING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER,FARIDABAD
|
March 19, 2012 |
|
USHA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2012 |
|
UTTAM SINGH Vs. STATE OF PUNJAB
|
October 5, 2012 |
|
UTTER HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER Vs. JAI JAGDEMBHEY STEEL PVT LTD
|
January 17, 2012 |
|
V K GOEL Vs. BAL KISHAN
|
August 22, 2012 |
|
V K SOOD ENGINEER AND CONTRACTOR Vs. STATE OF PUNJAB AND ORS
|
January 6, 2012 |
|
V.K. DHIR HOSIERY WORKS Vs. R.L. NAUHRIA
|
January 18, 2012 |
|
V.K. KHANNA Vs. FOOD CORPORATION OF INDIA
|
March 12, 2012 |
|
V.L.N. THAKUR Vs. UNION OF INDIA AND ORS.
|
November 19, 2012 |
|
VAID SINGH Vs. STATE OF PUNJAB
|
December 18, 2012 |
|
VAISHNO DEVI SHIKSHA SAMITI Vs. MAHARISHI DAYANAND UNIVERSITY & OTHERS
|
October 6, 2012 |
|
VAKIL SINGH Vs. ROHTASH AND OTHERS
|
November 8, 2012 |
|
VANDANA DEVI AND ANOTHER Vs. U T OF CHANDIGARH AND OTHERS
|
December 1, 2012 |
|
VANEET PAL @ BALLU AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 7, 2012 |
|
VANITA NARULA AND OTHERS Vs. SUBHASH AGGARWAL
|
March 6, 2012 |
|
VANITA RANI Vs. GAUTAM
|
March 26, 2012 |
|
VARALAKSHMI BALASUBRAMANIAM AND ANOTHER Vs. STATE OF PUNJAB
|
September 24, 2012 |
|
VARINDER DIXIT Vs. STATE OF HARYANA
|
February 2, 2012 |
|
VARINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2012 |
|
VARINDER KHANNA Vs. STATE OF UT CHANDIGARH
|
May 30, 2012 |
|
VARINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 11, 2012 |
|
VARINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 14, 2012 |
|
VARINDER SINGH @RINKU Vs. STATE OF PUNJAB
|
October 11, 2012 |
|
VARUN BEVERAGES LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 2012 |
|
VARUN KHAROD Vs. UNION OF INDIA
|
May 22, 2012 |
|
VARUN KUMAR Vs. STATE OF PUNJAB & ANR
|
March 5, 2012 |
|
VARUNDEEP SINGH @ PRINCE @ HANERI Vs. STATE OF PUNJAB AND ANOTHER
|
September 27, 2012 |
|
VASU DEV Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 21, 2012 |
|
VED BHARTI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
July 23, 2012 |
|
VED PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 10, 2012 |
|
VED PAL AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 9, 2012 |
|
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2012 |
|
VED PARKASH Vs. STATE OF HARYANA & ORS
|
July 16, 2012 |
|
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2012 |
|
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2012 |
|
VED PARKASH Vs. STATE OF HARYANA
|
October 30, 2012 |
|
VED PARKASH ARYA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED THROUGH ITS MANAGING DIRECTOR,
SHAKTI BHAWAN
|
May 7, 2012 |
|
VED PARKASH GOYAL Vs. RAHUL DEV AND ANOTHER
|
September 21, 2012 |
|
VED PARKASH SHARMA, RETD LECTURER Vs. STATE OF PUNJAB AND OTHERS
|
September 3, 2012 |
|
VED PARKASH SON OF HARI CHAND Vs. SUBE SINGH SON OF SHANKAR LAL
|
July 5, 2012 |
|
VED PARKASH SON OF RAJENDER KUMAR Vs. STATE OF HARYANA
|
May 30, 2012 |
|
VED PRAKASH Vs. STATE OF HARYANA
|
May 23, 2012 |
|
VED PRAKASH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
May 18, 2012 |
|
VED RATTAN AGGARWAL Vs. MALLIKA AGGARWAL
|
January 6, 2012 |
|
VED SINGH AND ORS Vs. STATE OF HARYANA
|
September 10, 2012 |
|
VEENA Vs. MAYA
|
December 19, 2012 |
|
VEENA KUMARI Vs. RAJPREET SINGH
|
February 14, 2012 |
|
VEENA RANI Vs. BHARAT BHUSHAN
|
July 16, 2012 |
|
VEENA RANI Vs. KRISHNA DEVI
|
May 30, 2012 |
|
VEENA RANI Vs. SOHAN SINGH SODHI AND ANOTHER
|
July 24, 2012 |
|
VEENA SHARMA Vs. STATE OF HARYANA & OTHERS
|
September 19, 2012 |
|
VEER BHAN JAGDISH CHAND AND ORS Vs. S R OIL MILLS AND ORS
|
January 23, 2012 |
|
VEER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2012 |
|
VEERA DEVI WIDOW OF LATE SURINDER PAL Vs. STATE OF HARIYANA
|
April 30, 2012 |
|
VEERPAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2012 |
|
VENUS ALBUM COMPANY PVT LTD Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2012 |
|
VERENDER KUMAR Vs. DHANPAT RAM AND OTHERS
|
September 20, 2012 |
|
VFRENDER Vs. GULAB SINGH
|
May 28, 2012 |
|
VICKY Vs. STATE OF PUNJAB
|
March 5, 2012 |
|
VICKY KUMAR @ VINAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 2012 |
|
VICKY RAJPUT Vs. STATE OF PUNJAB
|
July 30, 2012 |
|
VICKY SAHOTA AND ORS Vs. STATE OF PUNJAB AND ANOTHER
|
August 27, 2012 |
|
VICKY SONI Vs. SHALINI
|
November 22, 2012 |
|
VICTOR MASIH Vs. STATE OF PUNJAB
|
January 12, 2012 |
|
VICTORY IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 31, 2012 |
|
VIDYA DEVI TIWARI Vs. STATE OF PUNJAB
|
August 3, 2012 |
|
VIDYA DHAKA Vs. STATE OF HARYANA AND ANR
|
January 4, 2012 |
|
VIDYA PARISAD, BAHALGARH Vs. DIRECTOR, SECONDARY EDUCATION, HARYANA, SIKSHA BHAWAN, SECTOR 5, PANCHKULA AND ANOTHER
|
March 29, 2012 |
|
VIDYA WATI Vs. STATE OF PUNJAB AND ANOTHER
|
January 19, 2012 |
|
VIJAY @ TONY AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 2, 2012 |
|
VIJAY AND OTHERS Vs. STATE OF HARYANA
|
July 18, 2012 |
|
VIJAY GARG Vs. STATE BANK OF PATIALA AND ANOTHER
|
November 22, 2012 |
|
VIJAY KUMAR Vs. RAMAN KUMAR @ GOLDY
|
February 1, 2012 |
|
VIJAY KUMAR Vs. KARAMBIR SINGH & ANR
|
August 24, 2012 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 5, 2012 |
|
VIJAY KUMAR Vs. BIRBAL DASS AND OTHERS
|
July 26, 2012 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB & ORS
|
October 18, 2012 |
|
VIJAY KUMAR Vs. HANUMAN AND ANOTHER
|
February 1, 2012 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
February 8, 2012 |
|
VIJAY KUMAR Vs. SHAM SUNDER
|
July 20, 2012 |
|
VIJAY KUMAR @ VIJAY TINA Vs. STATE OF PUNJAB
|
February 27, 2012 |
|
VIJAY KUMAR ALIAS SETHI Vs. STATE OF PUNJAB
|
February 21, 2012 |
|
VIJAY KUMAR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 2, 2012 |
|
VIJAY KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS
|
December 5, 2012 |
|
VIJAY KUMAR AND ORS Vs. STATE OF HARYANA AND ANOTHER
|
July 23, 2012 |
|
VIJAY KUMAR AND OTHERS Vs. MEENU SETHI AND ANOTHER
|
September 18, 2012 |
|
VIJAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 16, 2012 |
|
VIJAY KUMAR BANSAL AND ANOTHER Vs. SHIV KUMAR GROVER
|
September 21, 2012 |
|
VIJAY KUMAR GUPTA Vs. CHAUDHARY CHARAN SINGH AND ANOTHER
|
July 20, 2012 |
|
VIJAY KUMAR GUPTA Vs. HIGHER EDUCATION COMMISSIONER, HARYANA
|
May 24, 2012 |
|
VIJAY KUMAR MAHESH KUMAR Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD
|
May 23, 2012 |
|
VIJAY KUMAR PACHGAONWA Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2012 |
|
VIJAY KUMAR SANDOHA Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2012 |
|
VIJAY KUMAR SANDOHA Vs. STATE OF PUNJAB
|
January 25, 2012 |
|
VIJAY KUMAR SHARMA Vs. STATE OF HARYANA
|
July 30, 2012 |
|
VIJAY KUMAR SHARMA Vs. STATE OF PUNJAB
|
April 20, 2012 |
|
VIJAY KUMAR SINGH Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
VIJAY KUMAR SONDHI Vs. THE ZIRA CO-OPERATIVE SUGAR MILLS LTD. ZIRA
|
July 6, 2012 |
|
VIJAY KUMAR SURI Vs. THE CITIZENS URBAN CO
|
September 4, 2012 |
|
VIJAY KUMAR WADHWA Vs. STATE OF PUNJAB
|
August 9, 2012 |
|
VIJAY KUMAR WADHWA Vs. LIFE INSURANCE CORPORATION
|
August 9, 2012 |
|
VIJAY MALPANI Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
VIJAY SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 11, 2012 |
|
VIJAY SINGH AND OTHERS Vs. AJIT MOHAN SHARAN AND ANOTHER
|
December 7, 2012 |
|
VIJAY SINGH, EX Vs. HARYANA STATE THROUGH COLLECTOR, GURGAON
|
January 17, 2012 |
|
VIJAY SINGHAL Vs. FOUZ KUMAR
|
January 10, 2012 |
|
VIJAYA KAUL Vs. STATE OF HARYANA
|
February 25, 2012 |
|
VIJAYANT TRAVELS Vs. STATE OF PUNJAB
|
December 20, 2012 |
|
VIJENDER KUMAR ANJAN Vs. APPELLATE AUTHORITY AND ANOTHER
|
November 22, 2012 |
|
VIJENDER SHARMA Vs. HARYANA TOURISM CORP & ORS
|
November 19, 2012 |
|
VIKAS Vs. STATE OF HARYANA
|
September 18, 2012 |
|
VIKAS AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2012 |
|
VIKAS BHARDWAJ @ VICKY Vs. STATE OF PUNJAB AND ANOTHER
|
December 3, 2012 |
|
VIKAS CHODHA Vs. MUKADAR LAL AND OTHERS
|
October 6, 2012 |
|
VIKAS CHOWDHARY & ANR Vs. SUNAINA CHOWDHARY
|
January 12, 2012 |
|
VIKAS GARG Vs. SATTE OF PUNJAB
|
December 21, 2012 |
|
VIKAS LOHAN Vs. STATE OF HARYANA
|
August 16, 2012 |
|
VIKAS PRABHAKAR Vs. STATE OF PUNJAB
|
November 21, 2012 |
|
VIKAS SABHARWAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2012 |
|
VIKASH RATHEE & ANOTHER Vs. GENERAL PUBLIC & OTHERS
|
July 3, 2012 |
|
VIKRAM Vs. STATE OF HARYANA
|
February 6, 2012 |
|
VIKRAM Vs. STATE OF HARYANA
|
January 24, 2012 |
|
VIKRAM KHORANA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2012 |
|
VIKRAM SINGH @ VICKY WALIA & ANR. Vs. UNION OF INDIA & ORS.
|
October 3, 2012 |
|
VIKRAM SINGH ATWAL Vs. REENU SONDHI @ REETIKA ATWAL
|
November 19, 2012 |
|
VIKRAM SURI Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 2012 |
|
VIKRAMJEET SINGH Vs. STATE OF HARYANA
|
October 3, 2012 |
|
VIKRAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 28, 2012 |
|
VIKRANT ANAND AND ANOTHER Vs. STATE OF U.T. CHANDIGARH AND OTHERS
|
March 2, 2012 |
|
VIKRANT JOSHI Vs. STATE OF U T CHANDIGARH
|
October 31, 2012 |
|
VINAY AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 9, 2012 |
|
VINAY DHAWAN Vs. STATE OF PUNJAB AND ANOTHER
|
May 16, 2012 |
|
VINAY KUMAR Vs. STATE OF HARYANA
|
April 26, 2012 |
|
VINAY KUMAR GANDHI Vs. DAVINDER SINGH
|
October 10, 2012 |
|
VINAY PAL SINGLA Vs. BALDEV SINGH AND ANOTHER
|
January 16, 2012 |
|
VINAY S. DUA Vs. PUNJAB UNIVERSITY
|
August 3, 2012 |
|
VINEET HANDA Vs. STATE OF HARYANA AND ANOTHER
|
April 3, 2012 |
|
VINEET SAGAR Vs. STATE OF HARYANA AND ANOTHER
|
July 30, 2012 |
|
VINEETA TOMAR PANWAR Vs. UNION OF INDIA AND OTHERS
|
January 9, 2012 |
|
VINNY TEXTILES Vs. KUBER SPINTEX (P) LTD
|
February 15, 2012 |
|
VINOD Vs. STATE OF HARYANA
|
January 13, 2012 |
|
VINOD CHAWLA Vs. SURINDER SINGH AND OTHERS
|
February 21, 2012 |
|
VINOD CHOPRA AND ANOTHER Vs. STATE OF HARYANA
|
May 22, 2012 |
|
VINOD KUMAR Vs. CHANDER PRABHA
|
January 17, 2012 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
July 16, 2012 |
|
VINOD KUMAR Vs. DALIP SINGH
|
January 2, 2012 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
August 1, 2012 |
|
VINOD KUMAR Vs. STATE OF U T CHANDIGARH
|
August 3, 2012 |
|
VINOD KUMAR Vs. STATE OF PUNJAB & OTHERS
|
July 3, 2012 |
|
VINOD KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
September 28, 2012 |
|
VINOD KUMAR Vs. STATE OF HARYANA AND ORS
|
July 3, 2012 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
June 1, 2012 |
|
VINOD KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2012 |
|
VINOD KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 20, 2012 |
|
VINOD KUMAR AND OTHERS Vs. RAM MOORTI
|
July 25, 2012 |
|
VINOD KUMAR CHHABRA Vs. MANAGING COMMITTEE, ARYA COLLEGE, PANIPAT (REGD )
|
February 21, 2012 |
|
VINOD KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 16, 2012 |
|
VINOD KUMAR MEHNDIRATTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
November 21, 2012 |
|
VINOD KUMAR SHARMA Vs. STATE OF PUNJAB
|
October 17, 2012 |
|
VINOD KUMAR SON OF SHRI MANOHAR LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 2, 2012 |
|
VINOD KUMAR TANWAR Vs. JAI BHAGWAN
|
February 25, 2012 |
|
VIPAN JAIN Vs. MUNI LAL AGGARWAL
|
July 24, 2012 |
|
VIPIN AHUJA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 10, 2012 |
|
VIPIN MALHOTRA AND OTHERS Vs. SANGEETA AND OTHERS
|
November 5, 2012 |
|
VIPON TULI Vs. STATE BANK OF INDIA & OTHERS
|
November 5, 2012 |
|
VIPPAN KUMAR Vs. STATE OF PUNJAB
|
July 11, 2012 |
|
VIR BHAN Vs. STATE OF HARYANA
|
December 4, 2012 |
|
VIRANDER KUMAR Vs. S S SANGWAN AND OTHERS
|
July 19, 2012 |
|
VIRENDER Vs. STATE OF HARYANA AND OTHERS
|
February 17, 2012 |
|
VIRENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 21, 2012 |
|
VIRENDER PAL Vs. PARMOD
|
July 24, 2012 |
|
VIRENDER PARSHAD Vs. STATE OF HARYANA
|
August 2, 2012 |
|
VIRSA SINGH Vs. STATE OF PUNJAB
|
August 24, 2012 |
|
VISHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2012 |
|
VISHAL BHARDWAJ PETITIONER Vs. STATE OF PUNJAB AND ANOTHER
|
January 17, 2012 |
|
VISHAL GARG AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 9, 2012 |
|
VISHAL GULATI Vs. STATE OF PUNJAB
|
July 5, 2012 |
|
VISHAL GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 14, 2012 |
|
VISHAL KHANNA AND ORS Vs. STATE OF PUNJAB AND OTHERS
|
January 3, 2012 |
|
VISHAL SHARMA Vs. UNION OF INDIA
|
August 8, 2012 |
|
VISHAL SHARMA ALIAS GUDDU Vs. STATE OF PUNJAB
|
August 6, 2012 |
|
VISHAL SINGLA Vs. STATE OF HARYANA AND ORS
|
January 5, 2012 |
|
VISHAV CONSTRUCTION CO Vs. GENERAL MANAGER
|
October 12, 2012 |
|
VISHNU KUMAR GOEL Vs. STATE OF HARYANA AND ANOTHER
|
July 18, 2012 |
|
VISHNU MALLEABLE PVT LTD AND OTHERS Vs. AUTHORIZED OFFICER, ALLAHABAD BANK, CHANDIGARH AND OTHERS
|
November 8, 2012 |
|
VISHWA MITTER AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2012 |
|
VISHWA MITTER AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2012 |
|
VISHWA NATH Vs. VIJAY KUMAR
|
March 6, 2012 |
|
VISHWAMITTER Vs. THE STATE OF PUNJAB
|
January 10, 2012 |
|
VIVEK KAUL Vs. UNION OF INDIA AND OTHERS
|
January 17, 2012 |
|
VIVEK SHARMA Vs. UNION OF INDIA
|
January 11, 2012 |
|
WADA GURDWARA PRABHANDAK COMMITTEE Vs. SHRI PIARA LAL
|
November 9, 2012 |
|
WALAITI PURI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 18, 2012 |
|
WALAITI RAM AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2012 |
|
WALI AHMED Vs. STATE OF HARYANA
|
June 1, 2012 |
|
WALIATI RAM SUSHIL KUMAR RICE MILLS AND OTHERS Vs. SURESH KUMAR
|
August 2, 2012 |
|
WARYAM SINGH Vs. RAJWANT KAUR
|
May 15, 2012 |
|
WARYAM SINGH Vs. STATE OF HARYANA
|
August 21, 2012 |
|
WASSAN SINGH Vs. DEEP RAJ AND OTHERS
|
August 29, 2012 |
|
WAZIR SINGH @ WAZIRA AND ORS Vs. STATE OF HARYANA AND ORS
|
January 3, 2012 |
|
WAZIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 10, 2012 |
|
WELFARE ASSOCIATION Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2012 |
|
WELFARE ASSOCIATION HOUSING BOARD COLONY, KALKA Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2012 |
|
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. STATE OF PUNJAB
|
July 24, 2012 |
|
YAD RAM AND OTHERS Vs. MANSHA RAM AND OTHERS
|
January 4, 2012 |
|
YADVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2012 |
|
YADVINDER SINGH MANN Vs. STATE OF UNION TERRITORY
|
November 17, 2012 |
|
YAMUNA GASES AND CHEMICALS LTD Vs. CIT
|
March 30, 2012 |
|
YAMUNA GASES AND CHEMICALS LTD. Vs. COMMR. OF C. EX.
|
January 19, 2012 |
|
YANSHIKA IMPEX Vs. STATE OF PUNJAB AND ANOTHER
|
January 18, 2012 |
|
YASH PAL Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2012 |
|
YASH PAL Vs. COMMISSIONER, AMBALA DIVISION, AMBALA & OTHERS
|
November 7, 2012 |
|
YASH PAL Vs. MUNICIPAL COUNCIL, PATHANKOT AND ANOTHER
|
July 25, 2012 |
|
YASH PAUL MAHAJAN AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
September 13, 2012 |
|
YASHBIR Vs. STATE OF HARYANA
|
February 6, 2012 |
|
YASHPAL & OTHERS Vs. STATE OF PUNJAB
|
July 23, 2012 |
|
YASHPAL KAUSHAL Vs. STATE OF PUNJAB
|
September 20, 2012 |
|
YASHPAL KUMAR Vs. STATE OF PUNJAB
|
August 24, 2012 |
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YEE KAY TECHNOCRAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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April 17, 2012 |
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YESHBIR SINGH Vs. UNION OF INDIA AND OTHERS
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May 24, 2012 |
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YOGESH Vs. KALLU
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November 26, 2012 |
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YOGESH GOYAL Vs. YASH PAL BANSAL AND ANOTHER
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October 6, 2012 |
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YOGESH KAKKAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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January 3, 2012 |
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YOGESH KUMAR KAUNDAL Vs. STATE OF PUNJAB AND OTHERS
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October 1, 2012 |
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YOGESH KUMAR WALIA Vs. JOGINDER SINGH
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September 24, 2012 |
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YUDHISTHAR ALIAS MANGU Vs. STATE OF HARYANA
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March 16, 2012 |
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YUDHVIR SINGH Vs. GRAM PANCHAYAT HALLA AND ANOTHER
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January 25, 2012 |
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YUVRAJ Vs. STATE OF HARYANA AND ANOTHER
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September 26, 2012 |
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YUVRAJ MOTOR AND OTHERS Vs. VANDANA SOOD
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February 6, 2012 |
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ZAHIDA PARVEEN Vs. STATE OF PUNJAB AND ANOTHER
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January 17, 2012 |
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ZAIL SINGH AND OTHERS Vs. WASAKHA SINGH AND OTHERS
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February 2, 2012 |
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ZAVERI DIAMONDS Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
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January 19, 2012 |
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ZILE SINGH Vs. STATE OF HARYANA
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October 10, 2012 |
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ZILEDAR SINGH Vs. STATE OF HARYANA AND OTHERS
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November 3, 2012 |
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ZORA SINGH Vs. HARPREET SINGH
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January 13, 2012 |
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ZULFIKAR Vs. PRESIDING OFFICER
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January 17, 2012 |
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ZULFILKAR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT II FARIDABAD
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January 18, 2012 |