REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A N KAPOOR (JANITORS) PVT LTD Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND ORS	December 8, 2011
A.K. INDUSTRIES 1655-58 MIE BAHADURGARH (ROHTAK) THROUGH ITS AUTHORIZED SIGNATORY D. MUKHARJEE Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, PANCHDEEP BHAWAN SECTOR-16 FARIDABAD	September 7, 2011
A.K. PRASHAR Vs. STATE OF HARYANA AND ORS.	March 10, 2011
A.K. SINHA Vs. CANARA BANK	January 12, 2011
A.S. GILL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS	July 8, 2011
A.V. COTTEX LIMITED Vs. NATIONAL INSURANCE COMPANY AND ORS.	March 30, 2011
A2Z MAINTENANCE AND ENGINEERING SERVICES LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED	August 18, 2011
AALIYAH REAL ESTATES PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.	June 2, 2011
AAR KAY CONCAST LTD. Vs. RELIANCE CAPITAL LIMITED	February 16, 2011
AARTI AND ANR. Vs. STATE OF HARYANA AND ANR.	May 23, 2011
AARTI KOCHAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
AARTI NARULA Vs. SANJAY KUMAR NARULA	October 5, 2011
AARTI SINGH Vs. CHIEF REGISTRAR UNDER REGISTRATION	August 4, 2011
AASH MOHAMMAD Vs. SMT. SOMTI	July 11, 2011
ABHAY PARTAP SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS	November 18, 2011
ABHEY SINGH Vs. BIRBAL DASS AND ANOTHER	December 6, 2011
ABHISHEK JAIN AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 3, 2011
ABHISHEK RISHI Vs. STATE OF PUNJAB	June 10, 2011
ABID Vs. STATE OF HARYANA	May 3, 2011
ABNASH SINGH AND ANOTHER Vs. OM PARKASH AND OTHERS	October 5, 2011
ABSHISH Vs. PUNJAB STATE ELECTRICITY BOARD	July 12, 2011
ACCHAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 16, 2011
ACCHARJIT SINGH ALIAS CHHINDA Vs. STATE OF PUNJAB	July 7, 2011
AERENS GOLDSOUK INTERNATIONAL LTD. Vs. METCALFE PROPERTIES PVT. LTD.	April 29, 2011
AGGARWAL CONSTRUCTION COMPANY Vs. STATE OF PUNJAB AND OTHERS	October 3, 2011
AGIA RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 24, 2011
AJAIB SINGH Vs. STATE OF PUNJAB	May 24, 2011
AJAIB SINGH Vs. STATE OF PUNJAB AND ANR.	August 24, 2011
AJAIB SINGH Vs. MUNICIPAL CORPORATION, LUDHIANA	December 7, 2011
AJAIB SINGH Vs. STATE OF HARYANA	August 17, 2011
AJAIB SINGH AND ANOTHER Vs. STATE OF PUNJAB	December 20, 2011
AJAY CHARKARWARTI Vs. PARVEEN NAGPAL	March 23, 2011
AJAY GHAI AND ORS. Vs. STATE OF HARYANA AND ORS.	January 25, 2011
AJAY KUMAR Vs. STATE OF PUNJAB	December 8, 2011
AJAY KUMAR Vs. STATE OF HARYANA & OTHERS	September 20, 2011
AJAY KUMAR Vs. STATE OF HARYANA & OTHERS	September 16, 2011
AJAY KUMAR @ MANGE RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	September 2, 2011
AJAY KUMAR GUPTA Vs. STATE OF PUNJAB AND ORS.	June 2, 2011
AJAY KUMAR KUKREJA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH	October 12, 2011
AJAY LOOTHRA Vs. DEPUTY COMMISSIONER-CUM-REGISTRAR-GURGAON	July 28, 2011
AJAY PAL SINGH ALIAS VICKY Vs. STATE OF PUNJAB AND ANOTHER	August 23, 2011
AJAY SINGH @ TINKA Vs. STATE OF PUNJAB	March 7, 2011
AJAY SINGH PARVEEN Vs. STATE OF UT CHANDIGARH	January 13, 2011
AJIT Vs. STATE OF HARYANA AND OTHERS	January 10, 2011
AJIT KAUR Vs. PHUMAN SINGH	January 21, 2011
AJIT PAL SINGH Vs. STATE OF PUNJAB	August 11, 2011
AJIT SINGH Vs. THE FINANCIAL COMMISSIONER (REVENUE), PUNJAB	November 2, 2011
AJIT SINGH Vs. STATE OF HARYANA	February 15, 2011
AJIT SINGH Vs. STATE OF PUNJAB	April 6, 2011
AJIT SINGH Vs. UJJAGAR SINGH	September 16, 2011
AJIT SINGH Vs. STATE OF PUNJAB	January 5, 2011
AJIT SINGH Vs. RAJWANT KAUR AND ORS.	May 23, 2011
AJIT SINGH Vs. JASMER SINGH	March 23, 2011
AJIT SINGH Vs. STATE OF HARYANA AND OTHERS	September 6, 2011
AJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS	December 9, 2011
AJIT SINGH @ JEETA Vs. STATE OF PUNJAB	February 28, 2011
AJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	August 30, 2011
AJIT SINGH SON OF SURAIN SINGH Vs. STATE OF PUNJAB SECRETARY AND OTHERS	April 20, 2011
AJMER AND ORS. Vs. STATE OF HARYANA AND ANR.	January 31, 2011
AJMER KAUR Vs. AMARJIT KAUR	September 26, 2011
AJMER LAL PUNDEER Vs. ORIENTAL INSURANCE CO. LTD.	September 9, 2011
AJMER SINGH Vs. RANJIT SINGH AND ORS.	March 18, 2011
AJMER SINGH Vs. STATE OF HARYAN AND ANOTHER	December 20, 2011
AJMER SINGH Vs. STATE OF PUNJAB	April 5, 2011
AJMER SINGH Vs. JAGWINDER SINGH	May 5, 2011
AJMER SINGH, ASI Vs. STATE OF PUNJAB	April 25, 2011
AKASH Vs. GURDEV SINGH MOHAL	June 2, 2011
AKASH Vs. BALJIT SINGH	September 21, 2011
AKASH ENTERPRISES Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS	March 17, 2011
AKASH ENTERPRISES Vs. GENERAL MANAGER NORTHERN RAILWAY	March 17, 2011
AKDEV KAUR AND ANOTHER Vs. STATE OF PUNJAB & ANR	May 9, 2011
AKHTAR Vs. STATE OF HARYANA	March 7, 2011
AKHTAR HUSSAIN Vs. STATE OF HARYANA	May 3, 2011
ALI HASSAN Vs. STATE OF HARYANA & ORS.	November 17, 2011
ALI HUSSAIN Vs. STATE OF HARYANA	March 24, 2011
ALKA @ SARABJIT KAUR Vs. STATE OF PUNJAB	February 4, 2011
ALKA DHIMAN AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 14, 2011
ALL INDIA BLIND EMPLOYEES ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS	September 9, 2011
ALL INDIA HINDU WELFARE COMMITTEE Vs. THE STATE OF PUNJAB AND OTHERS	October 5, 2011
ALL INDIA NHPC DIPLOMA ENGINEERS COUNCIL REGD Vs. UNION OF INDIA	March 21, 2011
ALSTOM POWER SYSTEMS GMBH, GERMANY Vs. HARYANA POWER GENERATION CORPORATION LIMITED	January 6, 2011
AMAN @ GOLLU Vs. STATE OF PUNJAB	August 18, 2011
AMANDEEP KAUR Vs. STATE OF PUNJAB	March 17, 2011
AMANDEEP KAUR Vs. DHARAMENDER SHARMA	April 28, 2011
AMANDEEP KAUR Vs. DHARAMENDER SHARMA AND OTHERS	May 28, 2011
AMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 13, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	July 4, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
AMANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 18, 2011
AMANDEEP KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	August 29, 2011
AMANDEEP KUMAR Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
AMANDEEP MALHI Vs. STATE OF PUNJAB	November 18, 2011
AMANDEEP SINGH Vs. BALWINDER SINGH	December 23, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB	December 2, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB	December 7, 2011
AMANDEEP SINGH Vs. STATE OF PUNJAB	April 4, 2011
AMANDEEP SINGH & ANR. Vs. STATE OF PUNJAB	May 5, 2011
AMANDEEP SINGH @ AMNA Vs. STATE OF PUNJAB	March 3, 2011
AMANJOT SINGH Vs. STATE OF PUNJAB	January 25, 2011
AMANPREET SINGH @ GHULLA Vs. STATE OF PUNJAB	November 18, 2011
AMAR Vs. STATE OF PUNJAB	February 22, 2011
AMAR CHAND Vs. RAJ GUPTA	December 13, 2011
AMAR KAUR Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.	August 24, 2011
AMAR KAUR Vs. MAHINDER SINGH AND ORS	March 4, 2011
AMAR KAUR AND ORS. Vs. DIRECTOR RURAL DEVELOPMENT AND PANAHCYAT DEPARTMENT AND ORS.	February 17, 2011
AMAR NATH Vs. STATE OF PUNJAB	March 16, 2011
AMAR NATH Vs. THE CHANDIGARH ADMINISTRATION AND OTHERS	September 17, 2011
AMAR SINGH Vs. RANBIR SINGH	January 21, 2011
AMAR SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA AND OTHERS	January 20, 2011
AMAR SINGH Vs. KAMAL SINGH AND ORS.	August 8, 2011
AMAR SINGH Vs. ADDITIONAL DIRECTORAND ORS.	January 18, 2011
AMAR SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	August 4, 2011
AMAR SINGH Vs. CHIMAN LAL AND SONS COMMISSION AGENTS	January 6, 2011
AMAR VIVEK Vs. UNION OF INDIA AND OTHERS	March 21, 2011
AMARBIR SINGH Vs. STATE OF PUNJAB	December 23, 2011
AMARDEEP SINGH BRAR Vs. STATE OF PUNJAB	November 25, 2011
AMARJEET SINGH Vs. STATE OF HARYANA	April 4, 2011
AMARJEET SINGH Vs. STATE OF PUNJAB ETC	July 28, 2011
AMARJEET SINGH @ BABBU Vs. STATE OF HARYANA	March 15, 2011
AMARJIT Vs. TRIPTA	November 3, 2011
AMARJIT KAUR Vs. HARVINDER SINGH	February 2, 2011
AMARJIT KAUR Vs. FINANCIAL COMMISSIONER (CO-OPERATION)	July 29, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB	March 7, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB	December 12, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB	September 21, 2011
AMARJIT KAUR Vs. STATE OF PUNJAB	January 19, 2011
AMARJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
AMARJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	February 11, 2011
AMARJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ANR.	July 14, 2011
AMARJIT KAUR SAINI AND ORS Vs. KRISHAN KUMAR AND ORS	April 21, 2011
AMARJIT SINGH Vs. STATE OF HARYANA AND ANOTHER	November 4, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	August 25, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB	May 26, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB	May 18, 2011
AMARJIT SINGH Vs. PUNJAB STATE AND OTHERS	September 8, 2011
AMARJIT SINGH Vs. SAT PAL SINGH	November 11, 2011
AMARJIT SINGH Vs. STATE OF PUNJAB	March 30, 2011
AMARJIT SINGH @ AMBA Vs. STATE OF PUNJAB	April 26, 2011
AMARJIT SINGH AND ANR. Vs. VINOD KUMAR KOHLI AND ANR.	March 17, 2011
AMARJIT SINGH AND ANR. Vs. STATE OF PUNJAB	February 2, 2011
AMARJIT SINGH AND ORS Vs. AVTAR SINGH	August 26, 2011
AMARJIT SINGH AND OTHERS Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS	September 19, 2011
AMARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	September 6, 2011
AMARJIT SINGH CHADHA Vs. JASBIR SINGH LIKHARI	April 20, 2011
AMARJIT SINGH SON OF GURMIT SINGH Vs. UNION OF INDIA	December 1, 2011
AMBALA URBAN ESTATE WELFARE SOCIETY (REGD ) AND ANR Vs. HARYANA POLLUTION CONTROL BOARD AND ORS	April 1, 2011
AMBRISH SHARMA @ CHEENU Vs. STATE OF PUNJAB	January 25, 2011
AMBROSIA COMMERCE (P) LTD Vs. STATE OF HARYANA AND ORS	December 13, 2011
AMI CHAND Vs. RAJ PAL	March 1, 2011
AMI LAL AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.	April 29, 2011
AMIR CHAND AND ANOTHER Vs. STATE OF PUNJAB	August 23, 2011
AMIR SINGH Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK AND ANOTHER	November 16, 2011
AMIT KUMAR Vs. RAKESH KUMAR AND ORS.	March 23, 2011
AMIT KUMAR Vs. SHIV KUMAR AND ORS.	February 11, 2011
AMIT SHARMA AND ANR. Vs. LT. COL. MOHIM KUMAR SHARMA (RETD.)	September 5, 2011
AMLA PRASAD Vs. STATE OF HARYANA	August 12, 2011
AMRIK GAS Vs. STATE OF HARYANA AND ORS.	January 14, 2011
AMRIK SINGH Vs. R.R. GULATI	July 4, 2011
AMRIK SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED (POWER COM) ETC.	November 7, 2011
AMRIK SINGH Vs. N. K. SRIVASTAVA AND ORS.	April 4, 2011
AMRIK SINGH Vs. THE STATE OF PUNJAB	March 11, 2011
AMRIK SINGH Vs. FINANCIAL COMMISSIONER	March 15, 2011
AMRIK SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	March 23, 2011
AMRIK SINGH AND ORS. Vs. STATE OF HARYANA	August 8, 2011
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
AMRIK SINGH S/O JOGINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED (POWER COM) AND OTHERS	May 4, 2011
AMRINDERPAL SINGH Vs. KAWALPREET KAUR	September 26, 2011
AMRIT LAL Vs. BALBIR KAUR AND ORS.	February 17, 2011
AMRIT LAL Vs. STATE OF PUNJAB	March 21, 2011
AMRIT PAL SINGH Vs. STATE OF PUNJAB	May 20, 2011
AMRIT PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 12, 2011
AMRIT PAPER Vs. BHARTI INTERNATIONAL	March 29, 2011
AMRIT SINGH ALIAS SONI Vs. STATE OF PUNJAB	August 19, 2011
AMRITPAL KAUR Vs. STATE OF PUNJAB AND ORS.	June 1, 2011
AMRITPAL SINGH Vs. STATE OF PUNJAB	April 28, 2011
AMTEK AUTO LTD Vs. COMMISSIONER OF INCOME TAX	March 25, 2011
ANAND FREDRICK Vs. STATE OF PUNJAB AND ANOTHER	July 20, 2011
ANAND SAGAR AHLUWALIA Vs. STATE OF PUNJAB	July 4, 2011
ANAND SHARMA Vs. STATE OF HARYANA AND OTHERS	January 17, 2011
ANAND SHUKLA AND ANR. Vs. SMT. MURTI MITTAL	March 16, 2011
ANAND SINGH MALIK AND ORS Vs. STATE OF HARYANA AND OTHERS	April 8, 2011
ANANT RAM Vs. HANS RAJ AND ORS.	March 11, 2011
ANGLO SANSKRIT HIGH SCHOOL KHANNA TRUST AND MANAGEMENT SOCIETY (REGD ), KHANNA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	April 5, 2011
ANGREJ SINGH Vs. STATE OF PUNJAB AND ORS	September 5, 2011
ANGREJ SINGH @ GEJA Vs. STATE OF PUNJAB	December 19, 2011
ANGREJ SINGH AND ANR. Vs. STATE OF PUNJAB	March 3, 2011
ANGREZ SINGH Vs. SHER SINGH	March 22, 2011
ANGREZ SINGH Vs. THE STATE OF HARYANA AND ORS.	March 11, 2011
ANGREZ SINGH Vs. STATE OF PUNJAB	April 21, 2011
ANIL AND OTHERS Vs. STATE OF HARYANA	December 21, 2011
ANIL KAUR Vs. HARYANA FINANCIAL CORPORATION	April 8, 2011
ANIL KUMAR Vs. STATE OF PUNJAB	April 18, 2011
ANIL KUMAR Vs. STATE OF HARYANA	March 10, 2011
ANIL KUMAR Vs. PAWAN KUMAR AHUJA	November 23, 2011
ANIL KUMAR Vs. STATE OF PUNJAB AD ANR.	April 25, 2011
ANIL KUMAR Vs. JAI PAL PURI THROUGH LRS	September 8, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS	October 3, 2011
ANIL KUMAR Vs. STATE OF PUNJAB	March 22, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS	December 14, 2011
ANIL KUMAR Vs. STATE OF HARYANA	March 11, 2011
ANIL KUMAR Vs. STATE OF HARYANA	September 20, 2011
ANIL KUMAR Vs. STATE OF HARYANA AND ORS.	May 26, 2011
ANIL KUMAR @ BOBBY Vs. STATE OF PUNJAB AND ANR.	May 27, 2011
ANIL KUMAR ALIAS TONI Vs. STATE OF PUNJAB	March 23, 2011
ANIL KUMAR AND OTHERS Vs. CHITRANJAN DEV	April 20, 2011
ANIL KUMAR NAGPAL AND ANOTHER Vs. AMARJIT SINGH AND ANOTHER	December 12, 2011
ANIL KUMAR SHARMA Vs. BARJINDER SINGH MANN	March 23, 2011
ANIL KUMAR SINGH Vs. STATE OF PUNJAB & ORS.	November 21, 2011
ANIL KUMAR SON OF SHRI JAMNA DASS, PANIPAT Vs. DIRECTOR, TOWN AND COUNTRY PLANNING, CHANDIGARH AND OTHERS	August 18, 2011
ANIL MEHRA Vs. STATE OF HARYANA AND ANR.	September 6, 2011
ANIL MITTAL Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	April 29, 2011
ANIL STONE CRUSHERS AND ANR. Vs. GURDEV SINGH AND ORS.	July 14, 2011
ANIL STONE CRUSHERS, SANAULI AND ANR. Vs. GURDEV SINGH AND ORS.	January 14, 2011
ANIL TIWARI Vs. A.K. VIDYA MANDIR	July 14, 2011
ANITA Vs. NIRMALA	March 22, 2011
ANITA Vs. STATE OF HARYANA & ORS	September 7, 2011
ANITA AGGARWAL Vs. RAJ KUMAR	January 14, 2011
ANITA AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
ANITA AND ORS. Vs. ANIL KUMAR	April 21, 2011
ANITA SHARMA Vs. STATE OF HARYANA AND OTHERS	February 17, 2011
ANITA SHARMA AND OTHERS Vs. MANINDER KAUR	October 3, 2011
ANITA SOOD Vs. MANJIT SINGH	January 3, 2011
ANJALI AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 2, 2011
ANJANI KUMAR Vs. STATE OF HARYANA	April 20, 2011
ANJNA AND ANR. Vs. STATE OF PUNJAB AND ORS.	June 2, 2011
ANJU Vs. STATE OF HARYANA AND OTHERS	December 7, 2011
ANJU Vs. SANJAY	February 17, 2011
ANJU MATHUR Vs. UCO BANK	October 19, 2011
ANJU MEHTA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 19, 2011
ANJU PAWAR Vs. STATE OF PUNJAB	January 21, 2011
ANJU RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
ANJU YADAV Vs. STATE OF HARYANA	March 22, 2011
ANKUR BAJAJ Vs. HANS RAJ AND OTHERS	December 14, 2011
ANNU ARORA Vs. RAKESH KUMAR	December 16, 2011
ANOOP KUMAR @ LALI AND ANR. Vs. STATE OF PUNJAB AND ANR.	May 27, 2011
ANOOP SINGH Vs. STATE OF PUNJAB	March 18, 2011
ANOOP SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 17, 2011
ANSHUMAN BAJAJ Vs. STATE OF HARYANA	February 15, 2011
ANTARCTIC INDUSTRIES AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	September 9, 2011
ANU SHARMA ALIAS MANJU Vs. RANDHIR	March 23, 2011
ANUJ ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2011
ANUP SINGH Vs. TAJINDER SINGH AND ORS.	August 8, 2011
ANUPAM KAUSHAL WIFE OF RAJINDER KUMAR Vs. STATE OF PUNJAB	May 23, 2011
ANURADHA KAPIL Vs. THE INSTITUTE OF ENGINEERS AND ORS.	March 18, 2011
ANURAG MOHINDRA Vs. HARYANA VIDYUT PRASARN CORPORATION LTD AND OTHERS	January 20, 2011
ANURAG SHARMA Vs. STATE OF HARYANA AND ANR.	March 18, 2011
APFC , KARNEL Vs. EPF APPLLATE TRIBUNAL	February 2, 2011
ARADHANA DRINKS & BEVERAGES PVT LTD Vs. STATE OF PUNJAB	November 11, 2011
ARADHANA GAUTAM AND ANR. Vs. STATE OF HARYANA AND ORS.	February 17, 2011
ARAVALI PIPES LIMITED Vs. STATE OF PUNJAB AND ORS.	May 27, 2011
ARJAN RAI S/O BARU RAM, RESIDENT OF VILLAGE DADIANA, TEHSIL AND DISTT. AMBALA Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, HARYANA REVENUE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS	November 14, 2011
ARJAN SINGH AND OTHERS Vs. AJIT SINGH AND OTHERS	January 4, 2011
ARJINDER SINGH Vs. VIRK BROTHERS	April 21, 2011
ARJUN CHAND Vs. SHAMA JOSHI	May 27, 2011
ARSHDEEP KAUR Vs. JASPAL SINGH	December 12, 2011
ARTI Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
ARUN ARORA Vs. STATE OF HARYANA AND ANR.	October 17, 2011
ARUN JAIN Vs. KULBIR KAUR	March 30, 2011
ARUN KUMAR Vs. STATE OF PUNJAB	January 19, 2011
ARUN KUMAR Vs. STATE OF U.T. CHANDIGARH	February 11, 2011
ARUN KUMAR Vs. SAT PAL	February 17, 2011
ARUN KUMAR AND ANR. Vs. U.T., CHANDIGARH AND ORS.	May 20, 2011
ARUN KUMAR BASRA Vs. STATE OF HARYANA	August 17, 2011
ARUN TAYAL Vs. JAGMOHAN CHOPRA	July 4, 2011
ARUNIMA MANCHANDA @ ARUNIMA DHINGRA Vs. ABHEY MAN SINGH SIDHU @ ABHEY MAN SIDHU	September 13, 2011
ARVIND KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ORS.	March 16, 2011
ARVIND KUMAR AND OTHERS Vs. MANAGING DIRECTOR, H P G C L AND OTHERS	August 17, 2011
ARVIND KUMAR KANSAL Vs. STATE OF PUNJAB AND ANOTHER	August 30, 2011
ARVINDER PAL SINGH Vs. PARVINDER KAUR	March 4, 2011
ARVINDER SINGH Vs. PRITAM CHAND AND OTHERS	March 1, 2011
ARYA NAGAR CO-OP L/C SOCIETY LTD Vs. MD, HVPN LTD AND ORS	March 23, 2011
ASCONS (DELHI) PVT. LTD. Vs. STATE OF HARYANA AND OTHERS	October 31, 2011
ASGAR Vs. STATE OF HARYANA	March 30, 2011
ASHA Vs. STATE OF HARYANA	March 4, 2011
ASHA CHAWLA Vs. UNION OF INDIA	August 23, 2011
ASHA DEVI Vs. BHOLLU RAM	December 12, 2011
ASHA GUPTA Vs. WG. CDR. SHASHANK SHARMA	November 2, 2011
ASHA RANI Vs. THE STATE OF PUNJAB AND ORS.	April 20, 2011
ASHA RANI Vs. STATE OF HARYANA AND OTHERS	March 8, 2011
ASHA RANI Vs. STATE OF HARYANA AND OTHERS	January 13, 2011
ASHA RANI Vs. SHIV RAM	November 30, 2011
ASHA SHARMA Vs. CHANDIGARH ADMINISTRATION	March 10, 2011
ASHOK GOEL Vs. WING COMMANDER HARBHAJAN SINGH BHATIA	July 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB	January 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB	April 6, 2011
ASHOK KUMAR Vs. KIRANJIT KAUR	March 16, 2011
ASHOK KUMAR Vs. STATE OF HAYANA	January 28, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB	March 17, 2011
ASHOK KUMAR Vs. STATE OF HARYANA	February 28, 2011
ASHOK KUMAR Vs. SHARDA KADAN	September 15, 2011
ASHOK KUMAR Vs. STATE OF HAYANA	March 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB AND ORS.	March 3, 2011
ASHOK KUMAR Vs. UNION OF INDIA AND OTHER	December 15, 2011
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS	October 4, 2011
ASHOK KUMAR Vs. STATE OF PUNJAB AND ANR	January 13, 2011
ASHOK KUMAR Vs. UNION OF INDIA	October 4, 2011
ASHOK KUMAR Vs. KAUSHLAYA DEVI	February 4, 2011
ASHOK KUMAR Vs. STATE OF HARYANA & OTHERS	December 23, 2011
ASHOK KUMAR Vs. THE STATE OF HARYANA AND OTHERS	October 5, 2011
ASHOK KUMAR Vs. ANJNA @ PINKI	August 25, 2011
ASHOK KUMAR Vs. RAJ KUMAR	January 19, 2011
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS	August 11, 2011
ASHOK KUMAR AND ANOTHER Vs. MANAGING DIRECTOR, HARYANA POWER GENERATION CORP LTD AND ANOTHER	August 23, 2011
ASHOK KUMAR AND ANR. Vs. EXECUTIVE ENGINEER, TRANSMISSION SYSTEM, HARYANA VIDYUT PARSAR NIGAM LTD. AND ORS.	June 23, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA	January 10, 2011
ASHOK KUMAR MITTAL Vs. STATE OF HARYANA	August 30, 2011
ASHOK KUMAR NARANG Vs. STATE OF PUNJAB	January 27, 2011
ASHOK KUMAR SHARMA Vs. NORTHLAND SUGAR COMPLEX LIMITED (IN LIQUIDATION) AND ORS.	January 24, 2011
ASHOK KUMAR VAID Vs. MOHINDER KUMAR GOEL	August 8, 2011
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA AND OTHERS	October 17, 2011
ASHOK PURI Vs. STATE OF PUNJAB	December 19, 2011
ASHOK VERMA Vs. STATE OF PUNJAB AND ANR.	April 1, 2011
ASHROOM Vs. STATE OF HARYANA	September 7, 2011
ASHUPAM KAUR Vs. DIVISIONAL COMMISSIONER	July 21, 2011
ASHUTOSH BATRA Vs. ANNU	March 3, 2011
ASHWANI ARORA Vs. STATE OF HARYANA AND OTHERS	December 1, 2011
ASHWANI GAUR Vs. STATE OF HARYANA	April 26, 2011
ASHWANI KUMAR Vs. PARKASH CHAND	July 22, 2011
ASHWANI KUMAR Vs. STATE OF PUNJAB	December 14, 2011
ASHWANI KUMAR Vs. SUDARSHAN GUPTA	May 3, 2011
ASHWANI KUMAR @ BILLOO Vs. STATE OF HARYANA	March 14, 2011
ASHWANI KUMAR SYAL Vs. M/S ROYAL PAPER PRODUCTS AND ANOTHER	November 4, 2011
ASI BALWAN SINGH Vs. STATE OF HARYANA AND ORS.	January 28, 2011
ASI GURBACHAN SINGH Vs. STATE OF HARYANA AND OTHERS	November 1, 2011
ASI HARDEV SINGH Vs. STATE OF PUNJAB	November 18, 2011
ASPAK Vs. STATE OF PUNJAB	September 1, 2011
ASSA RAM AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 18, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. G4S SECURITY SERVICES LTD	July 20, 2011
ASSOCIATION OF EDUCATIONAL COLLEGES(REGD.) HARYANA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER	January 20, 2011
ASSTT PROVIDENT FUND COMMISSIONER Vs. G4S SECURITY SERVICES (INDIA) LTD	February 1, 2011
ATINDERPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
ATMA RAM Vs. THE STATE OF PUNJAB AND OTHERS	November 2, 2011
ATMA SINGH Vs. STATE OF PUNJAB	May 3, 2011
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED	March 21, 2011
ATMANAND (DECEASED) THROUGH HIS LR Vs. RAM SARUP (DECEASED) THROUGH HIS LRS.	November 4, 2011
ATTAR SINGH Vs. STATE OF PUNJAB	April 8, 2011
ATTAR SINGH Vs. RAM DHARI AND OTHERS	May 16, 2011
ATTAR SINGH Vs. STATE OF HARYANA AND ANR.	January 19, 2011
ATUL BHASKAR Vs. MRS. NISHA AND ORS.	March 11, 2011
ATUL SACHDEVA Vs. STATE OF PUNJAB AND ORS.	February 1, 2011
ATUL TRAGHOTIA Vs. MANISHA	January 27, 2011
ATWINDER SINGH Vs. STATE OF PUNJAB	August 26, 2011
AVAN METERS PRIVATE LTD THROUGH ITS AUTHORIZED SIGNATORY SHRI RAJAN KAPOOR Vs. DAKSHIN HARYANA BIJLI VITAN NIGAM LIMITED AND ORS	April 25, 2011
AVTAR SINGH Vs. STATE OF PUNJAB	March 3, 2011
AVTAR SINGH Vs. AMARJIT KAUR AND OTHERS	November 18, 2011
AVTAR SINGH Vs. STATE OF PUNJAB	November 11, 2011
AVTAR SINGH Vs. STATE OF PUNJAB AND ORS.	May 20, 2011
AVTAR SINGH Vs. TARA RANI	April 29, 2011
AVTAR SINGH Vs. UNION OF INDIA	September 30, 2011
AVTAR SINGH Vs. P O LABOUR COURT JALANDHAR AND OTHERS	February 25, 2011
AVTAR SINGH @ RAUNKI Vs. STATE OF PUNJAB AND ANOTHER	August 25, 2011
AVTAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	March 29, 2011
AVTAR SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER (APPEALS) AND ORS.	September 16, 2011
AVTAR SINGH AND OTHERS Vs. THE DISTRICT JUDGE, RUPNAGAR AND OTHERS	November 26, 2011
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB	October 3, 2011
AVTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	August 16, 2011
AWADESH KUMAR CHATURVEDI Vs. STATE OF HARYANA	March 1, 2011
AXIS BANK LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.	December 2, 2011
AYUSHMATI SANDHYA ARYA @ SABANA AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS	August 19, 2011
AZAD PIPES PVT. LTD Vs. STATE OF PUNJAB	August 12, 2011
AZAD SINGH AND OTHERS Vs. TARIF SINGH AND OTHERS	March 1, 2011
AZAD SINGH DALAL Vs. STATE OF HARYANA & ANOTHER	August 29, 2011
B S BANGARWA Vs. CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS	January 20, 2011
B.B. SINGAL Vs. STATE OF HARYANA AND OTHERS	September 26, 2011
B.L. ELECTRICALS (P) LIMITED, THROUGH SHRI LOKESH KUMAR ITS ONE OF THE DIRECTORS Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVERNMENT OF PUNJAB, INDUSTRIES DEPARTMENT AND ORS.	September 27, 2011
B.S. SANDHU Vs. UNION OF INDIA (UOI) AND ORS.	March 17, 2011
BABA DAYA RAM TRUST SOCIETY Vs. JAI CHAND	September 26, 2011
BABINA DEVI AND ANR. Vs. RAJBIR SINGH AND ORS.	February 21, 2011
BABITA Vs. CHANDER PAL SHARMA	October 5, 2011
BABITA ALIAS BINDU Vs. RAJESH KUMAR	December 16, 2011
BABITA RANI Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS	November 14, 2011
BABU RAM Vs. STATE OF HARYANA	July 14, 2011
BABU RAM Vs. JAG RAM & OTHERS	December 22, 2011
BABU SINGH AND ANR. Vs. THE STATE THROUGH CBI	July 8, 2011
BACHAN KAUR Vs. KABAL SINGH	April 26, 2011
BACHAN KAUR Vs. MANJIT SINGH S/0 PAKHAR SINGH	August 14, 2011
BACHAN LAL Vs. STATE OF PUNJAB	July 7, 2011
BACHAN LAL S/O LATE HUKAM CHAND Vs. STATE OF PUNJAB	September 20, 2011
BACHAN MASIH Vs. ELECTION TRIBUNAL GURDASPUR AND ANOTHER	December 5, 2011
BACHAN SINGH Vs. ELECTION TRIBUNAL (A.D.C.), SRI MUKTSAR SAHIB AND ORS.	January 31, 2011
BACHAN SINGH AND OTHERS Vs. BAKHSHISH SINGH	December 1, 2011
BACHINT SINGH Vs. NASIB SINGH AND ORS.	May 23, 2011
BACHITTAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
BACHITTAR SINGH AND ORS. Vs. PUNJAB MANDI BOARD AND ANR.	May 20, 2011
BAGGA ALIAS BANGU Vs. STATE OF HARYANA	February 23, 2011
BAGHEL SINGH Vs. STATE OF HARYANA	February 14, 2011
BAGICHA SINGH Vs. STATE OF PUNJAB	February 17, 2011
BAGICHA SINGH AND OTHERS Vs. YOGRAJ	May 27, 2011
BAHADUR ALI Vs. STATE OF PUNJAB	March 30, 2011
BAHADUR ALI Vs. STATE OF PUNJAB	April 8, 2011
BAHADUR CHAND Vs. STATE OF PUNJAB AND OTHERS	December 1, 2011
BAHADUR SINGH Vs. FINANCIAL COMMISSIONER	March 23, 2011
BAHADUR SINGH Vs. STATE OF PUNJAB	March 24, 2011
BAHADUR SINGH Vs. HARPREET SINGH	February 10, 2011
BAHADUR SINGH AND COMPANY AND ANR. Vs. GIAN SINGH	August 23, 2011
BAINI SINGH Vs. STATE OF HARYANA	June 3, 2011
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. MALKEET SINGH AND ORS.	January 7, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MAHESH KUMAR	January 14, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. M/S. SAGAR TOUR AND TRAVELS AND ANOTHER	August 11, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BIRMATI	May 19, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. PRADEEP KUMAR	February 14, 2011
BAJAJ MOTORS LTD Vs. COMMISSIONER OF INCOME TAX	March 9, 2011
BAJRANG Vs. STATE OF HARYANA	January 3, 2011
BAJRANG BALI Vs. STATE OF PUNJAB	July 21, 2011
BAJRANGBALI TRADING COMPANY Vs. UNION OF INDIA	March 17, 2011
BAJWA GRAM UDYOG SAMITI Vs. FOOD CORPORATION OF INDIA	October 12, 2011
BAKHTAUR SINGH Vs. STATE OF PUNJAB	December 6, 2011
BAKSHISH SINGH Vs. STATE OF PUNJAB AND OTHERS	December 6, 2011
BAKSHISH SINGH Vs. RAJINDER SINGH AND ORS.	July 14, 2011
BAL KRISHAN SHARMA Vs. BALDEV SINGH	September 23, 2011
BAL KRISHAN, SANJEEV KUMAR Vs. STATE OF PUNJAB	August 23, 2011
BAL KRISHNA GARODIA Vs. STATE OF HARYANA	May 24, 2011
BAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	December 21, 2011
BALAJI ASSOCIATES Vs. HSIIDC KUNDLI AND ANOTHER	October 13, 2011
BALAK GASES OXYGEN GAS PLANT Vs. STATE OF PUNJAB	May 20, 2011
BALBIR Vs. STATE OF HARYANA	July 12, 2011
BALBIR CHAND Vs. FINANCIAL COMMISSIONER (APPEALS-II), PUNJAB	April 6, 2011
BALBIR CHAND JOSAN Vs. CHANDIGARH ADMINISTRATION, U.T., CHANDIGARH	July 14, 2011
BALBIR CHAND MAINI Vs. COMMISSIONER OF INCOME TAX AND ANOTHER	April 5, 2011
BALBIR CHAND TAXALI Vs. HARYANA STATE THROUGH THE COLLECTOR AND ORS.	October 5, 2011
BALBIR KAUR Vs. STATE OF PUNJAB AND ORS.	April 21, 2011
BALBIR KAUR Vs. STATE OF PUNJAB	March 22, 2011
BALBIR KAUR Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB, CHANDIGARH	March 17, 2011
BALBIR KAUR ALIAS GODHAN AND OTHERS Vs. GRAM PANCHAYAT JHORARH ROHI, TEHSIL AND DISTRICT SIRSA AND OTHERS	December 20, 2011
BALBIR RAM ALIAS BIRI Vs. STATE OF PUNJAB	April 5, 2011
BALBIR SAIN Vs. CHANDRAWALI AND ORS	April 20, 2011
BALBIR SINGH Vs. VISHNU BHAGWAN MITTAL AND ANR	January 13, 2011
BALBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 13, 2011
BALBIR SINGH Vs. UNION TERRITORY OF CHANDIGARH	December 8, 2011
BALBIR SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH	September 5, 2011
BALBIR SINGH Vs. HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AND ANOTHER	August 18, 2011
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.	March 16, 2011
BALBIR SINGH Vs. STATE OF PUNJAB	September 19, 2011
BALBIR SINGH @ BIRA Vs. STATE OF PUNJAB	January 6, 2011
BALBIR SINGH @ VEERA SINGH Vs. STATE OF PUNJAB	December 22, 2011
BALBIR SINGH ANALYST, OFFICE OF PUNJAB ANALYST, HARYANA Vs. STATE OF HARYANA AND OTHERS	April 21, 2011
BALBIR SINGH AND ANR. Vs. STATE OF PUNJAB	March 16, 2011
BALBIR SINGH AND ORS. Vs. STATE OF PUNJAB	March 21, 2011
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA	August 8, 2011
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
BALBIR SINGH THROUGH ATTORNEY SMT. HARJIT KAUR Vs. STATE OF HARYANA AND ANR.	May 26, 2011
BALDEV KRISHAN Vs. RAMESH KUMAR	January 18, 2011
BALDEV KRISHAN Vs. GURMAIL SINGH ETC.	February 17, 2011
BALDEV PARKASH Vs. MINAKSHI SHARMA @ NEELAM RANI	April 21, 2011
BALDEV RAJ Vs. STATE OF HARYANA AND OTHERS	September 20, 2011
BALDEV RAJ Vs. FINANCIAL COMMISSIONER, HARYANA AT CHANDIGARH	December 6, 2011
BALDEV RAJ SHARMA Vs. DAMINI SHARMA AND ANOTHER	July 8, 2011
BALDEV SINGH Vs. MUNICIPAL COUNCIL AND ANR.	March 25, 2011
BALDEV SINGH Vs. STATE OF PUNJAB	March 3, 2011
BALDEV SINGH Vs. GENERAL MANAGER AND ORS	September 7, 2011
BALDEV SINGH Vs. STATE OF PUNJAB	March 7, 2011
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
BALDEV SINGH Vs. STATE OF PUNJAB	March 23, 2011
BALDEV SINGH Vs. ALL SAINT CONVENT SCHOOL, AJNALA	November 14, 2011
BALDEV SINGH Vs. R.P. KUMAR	April 20, 2011
BALDEV SINGH Vs. STATE OF PUNJAB	February 11, 2011
BALDEV SINGH Vs. AMAR SINGH AND OTHERS	August 29, 2011
BALDEV SINGH Vs. VINOD KUMAR	February 22, 2011
BALDEV SINGH & ORS. Vs. STATE OF PUNJAB & ORS.	August 18, 2011
BALDEV SINGH @ BUDHA Vs. THE STATE OF PUNJAB	March 11, 2011
BALDEV SINGH AND ANR. Vs. STATE OF HARYANA	January 3, 2011
BALDEV SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	May 24, 2011
BALDEV SINGH PANCH Vs. STATE OF PUNJAB AND ORS	August 29, 2011
BALDEVA Vs. HINDU KHANDAN MUSHTARKHA DEVAT RAM BANARSI LAL	January 24, 2011
BALDIP PAL SINGH Vs. FINANCIAL COMMISSIONER	May 12, 2011
BALHAR SINGH S/O. S. JODH SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY, IRRIGATION AND DRAINAGE DEPARTMENT PUNJAB, CIVIL SECRETARIAT AND ORS.	August 24, 2011
BALI SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	April 18, 2011
BALIA AND ORS Vs. STATE OF HARYANA AND ANR	March 23, 2011
BALJEET KAUR Vs. JARNAIL SINGH	April 20, 2011
BALJEET KAUR Vs. PARMINDERJEET SINGH	October 12, 2011
BALJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 31, 2011
BALJEET SINGH Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
BALJEET SINGH ALIAS SAHIB SINGH Vs. STATE OF PUNJAB	April 26, 2011
BALJINDER KAUR Vs. STATE OF PUNJAB	August 12, 2011
BALJINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 1, 2011
BALJINDER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND ORS.	October 14, 2011
BALJINDER SINGH @ BILLA Vs. STATE OF PUNJAB	December 15, 2011
BALJINDER SINGH @ BILLA Vs. STATE OF PUNJAB	January 10, 2011
BALJINDER SINGH @ BITTU Vs. STATE OF PUNJAB	January 3, 2011
BALJINDER SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR.	October 18, 2011
BALJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 16, 2011
BALJINDER SINGH HIRA Vs. KARNAIL SINGH SANSOYA	July 14, 2011
BALJIT KAUR Vs. SURINDER KAUR	September 16, 2011
BALJIT KAUR Vs. STATE OF PUNJAB AND ORS.	July 12, 2011
BALJIT KAUR Vs. THE LABOUR COURT AND ANOTHER	November 8, 2011
BALJIT KAUR Vs. UNION OF INDIA	March 15, 2011
BALJIT KAUR Vs. JASVIR SINGH	March 1, 2011
BALJIT KAUR WIFE OF MAKHAN SINGH Vs. STATE OF PUNJAB	January 6, 2011
BALJIT SINGH Vs. DIAL KAUR	April 8, 2011
BALJIT SINGH Vs. STATE OF HARYANA AND ANR	May 20, 2011
BALJIT SINGH Vs. STATE OF PUNJAB AND ANR.	May 20, 2011
BALJIT SINGH Vs. SADHU SINGH AND ORS.	August 24, 2011
BALJIT SINGH Vs. STATE OF PUNJAB	January 6, 2011
BALJIT SINGH AND ANR. Vs. STATE OF PUNJAB	March 11, 2011
BALJIT SINGH AND ORS. Vs. STATE OF PUNJAB	March 22, 2011
BALJIT SINGH AND OTHERS Vs. THE STATE OF HARYANA	December 21, 2011
BALJIT SINGH CONSTABLE Vs. STATE OF PUNJAB AND ORS.	February 7, 2011
BALJIT SINGH SON OF CHHAJJU RAM Vs. SURESH KUMAR SON OF HAWA SINGH	September 16, 2011
BALJOT SINGH GILL Vs. STATE U.T.	February 11, 2011
BALKAR SINGH Vs. AMAR SINGH	May 20, 2011
BALKAR SINGH Vs. STATE ELECTION COMMISSIONER	March 21, 2011
BALKAR SINGH Vs. BALWANT KAUR AND ORS	March 22, 2011
BALKAR SINGH @ RINKU Vs. STATE OF PUNJAB	March 28, 2011
BALKAR SINGH AND ANOTHER Vs. STATE OF PUNJAB	November 18, 2011
BALKAUR SINGH Vs. STATE OF PUNJAB	July 11, 2011
BALKOUR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 27, 2011
BALLABGARH CO-OP. MARKETING SOCIETY Vs. HARYANA CO-OP. SUPPLY & MARKETING FEDERATION	August 25, 2011
BALLAH ADARSH COOPERATIVE TRANSPORT SOCIETY LTD Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, AND ANR	February 4, 2011
BALMAT ALIAS BALWANT SINGH Vs. STATE OF HARYANA	February 23, 2011
BALRAJ AND ANR. Vs. STATE OF HARYANA	February 25, 2011
BALRAJ KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 11, 2011
BALRAJ SHARMA Vs. SHANTI	January 31, 2011
BALRAJ SINGH AND ORS. Vs. STATE OF PUNJAB	May 23, 2011
BALRAJ SINGH DEOL Vs. STATE OF PUNJAB	March 22, 2011
BALRAJ TULI AND ANR. Vs. STATE OF PUNJAB AND ANR.	February 10, 2011
BALRAM Vs. U.T, CHANDIGARH	January 28, 2011
BALUPURI AND ANR. Vs. STATE OF HARYANA AND ORS.	March 4, 2011
BALVINDER SINGH YADAV Vs. STATE OF HARYANA	August 18, 2011
BALVIR KAUR AND ANOTHER Vs. SMT. TARO BAI	September 1, 2011
BALVIR SINGH Vs. STATE OF PUNJAB	September 26, 2011
BALWAN SINGH Vs. SMT. ANITA	December 7, 2011
BALWAN SINGH SHARAI Vs. STATE OF HARYANA	December 6, 2011
BALWANT KUMAR DHIR Vs. STATE OF PUNJAB	December 6, 2011
BALWANT SINGH Vs. RAM SINGH	May 5, 2011
BALWANT SINGH Vs. STATE OF PUNJAB	August 17, 2011
BALWANT SINGH Vs. RAM SINGH	May 4, 2011
BALWANT SINGH Vs. THE STATE OF PUNJAB	May 26, 2011
BALWANT SINGH Vs. STATE OF HARYANA	December 14, 2011
BALWANT SINGH Vs. STATE OF HARYANA	February 10, 2011
BALWANT SINGH Vs. RAJINDER SINGH	September 5, 2011
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS.	March 28, 2011
BALWANT SINGH @ PAPPU Vs. STATE OF PUNJAB	March 16, 2011
BALWANT SINGH KUNDU Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.	July 11, 2011
BALWANT SINGH, ASSISTANT ADMINISTRATIVE OFFICER, THE NEW INDIA ASSURANCE COMPANY LIMITED (SINCE DECEASED) THROUGH HIS L.RS. Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.	September 5, 2011
BALWANT SINGH,ASSISTANT ADMINISTRATIVE OFFICER Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 5, 2011
BALWINDER Vs. KULDEEP KAUR	November 18, 2011
BALWINDER Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK	February 23, 2011
BALWINDER KAUR Vs. STATE OF PUNJAB	September 14, 2011
BALWINDER KAUR Vs. STATE OF PUNJAB AND ORS.	March 3, 2011
BALWINDER KAUR @ BABY AND ORS. Vs. STATE OF PUNJAB	March 14, 2011
BALWINDER KAUR AND ANR. Vs. JIT SINGH AND ORS.	March 17, 2011
BALWINDER KUMAR Vs. STATE OF PUNJAB	February 17, 2011
BALWINDER MASIH Vs. UNION OF INDIA	November 18, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB	January 27, 2011
BALWINDER SINGH Vs. MAGHAR SINGH AND OTHERS	January 12, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.	May 30, 2011
BALWINDER SINGH Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS	September 22, 2011
BALWINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS	April 19, 2011
BALWINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER	January 18, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB	January 13, 2011
BALWINDER SINGH Vs. FINANCIAL COMMISSIONER/APPEALS-II, PUNJAB	August 9, 2011
BALWINDER SINGH Vs. PARAMJIT KAUR	January 13, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB	October 5, 2011
BALWINDER SINGH Vs. STATE OF HARYANA	September 16, 2011
BALWINDER SINGH Vs. STATE OF HARYANA	August 24, 2011
BALWINDER SINGH Vs. STATE OF PUNJAB	January 24, 2011
BALWINDER SINGH @ BINDAR Vs. STATE OF PUNJAB	March 3, 2011
BALWINDER SINGH @ BONY Vs. STATE OF PUNJAB	March 7, 2011
BALWINDER SINGH @ PILLI Vs. GIAN KAUR	February 9, 2011
BALWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB	November 26, 2011
BALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	December 13, 2011
BALWINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.	March 28, 2011
BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB	March 15, 2011
BALWINDER SINGH SON OF GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.	January 5, 2011
BANARSI DASS Vs. MUNICIPAL COUNSIL	April 4, 2011
BANARSI DASS VARINDER KUMAR Vs. PRITAM KAUR	February 8, 2011
BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	October 19, 2011
BANSI BADAN Vs. AMANPREET SINGH CHAHAL AND ORS	March 4, 2011
BANSIDHAR Vs. STATE OF PUNJAB AND ANR	August 12, 2011
BANT LAL GARGAND AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	March 15, 2011
BANT SINGH Vs. LABH SINGH	December 23, 2011
BANT SINGH AND ANR. Vs. STATE OF PUNJAB	May 31, 2011
BANT SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND OTHERS	November 2, 2011
BANWARI LAL Vs. SMT. DHANPATI AND OTHERS	March 3, 2011
BANWARI LAL Vs. STATE OF HARYANA & OTHERS	September 7, 2011
BANWARI LAL Vs. STATE OF HARYANA	March 22, 2011
BANWARI LAL Vs. HARI RAM	September 30, 2011
BARHI-II INDUSTRIAL ESTATE MANUFACTURERS ASSOCIATION Vs. STATE OF HARYANA & OTHERS	January 27, 2011
BAROSI KUMAR AND ANR Vs. STATE OF HARYANA	January 13, 2011
BASANT KAUR Vs. BHAG SINGH	March 22, 2011
BASANTI ALIAS MOGA Vs. STATE OF HARYAN AND ANOTHER	August 25, 2011
BATERI DEVI Vs. STATE OF HARYANA AND OTHERS	July 7, 2011
BEANT KAUR Vs. GURMAIL SINGH	February 17, 2011
BEANT KAUR Vs. JARNAIL SINGH	February 22, 2011
BEANT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 21, 2011
BEANT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 7, 2011
BEANT SINGH Vs. STATE OF PUNJAB	February 28, 2011
BEANT SINGH Vs. STATE OF PUNJAB THROUGH THE COLLECTOR	January 27, 2011
BEANT SINGH AND OTHERS Vs. DILBAGH SINGH AND OTHERS	November 17, 2011
BEST APPARELS Vs. MICROTEX INDIA LTD.	February 17, 2011
BH DUTT Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
BHADO DEVI AND ANR. Vs. STATE OF HARYANA AND ORS.	January 6, 2011
BHAG SINGH Vs. FINANCIAL COMMISSIONER	January 25, 2011
BHAG SINGH Vs. STATE OF PUNJAB.	October 18, 2011
BHAG SINGH Vs. PURAN CHAND ARORA	July 22, 2011
BHAGAT SINGH Vs. JAI BHAGWAN	September 14, 2011
BHAGAT SINGH @ NARENDER AND ORS. Vs. STATE OF HARYANA AND ANR.	March 18, 2011
BHAGEL SINGH Vs. STATE OF PUNJAB AND OTHERS	August 23, 2011
BHAGWAN SINGH AND OTHERS Vs. JOINT DIRECTOR PANCHAYAT AND ANOTHER	May 12, 2011
BHAGWAN TYAGI Vs. STATE OF HARYANA AND OTHERS	August 23, 2011
BHAGWANA SON OF SHADI, HARIJAN, RESIDENT OF VILLAGE KALLAR BHAINI, TEHSIL AND DISTRICT HISSAR Vs. THE FINANCIAL COMMISSIONER, REVENUE AND SECRETARY, REHABILITATION DEPARTMENT, HARYANA STATE, CHANDIGARH, AND OTHERS	November 7, 2011
BHAJAN Vs. HAR CHANDI	November 18, 2011
BHAJAN KAUR Vs. GURMEJ KAUR	February 1, 2011
BHAJAN LAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.	March 23, 2011
BHAJAN SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.	January 17, 2011
BHAJAN SINGH (DECEASED) Vs. PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED	October 21, 2011
BHAJAN SINGH AND ORS. Vs. STATE OF PUNJAB	July 13, 2011
BHAJAN SINGH AND OTHERS Vs. THE PUNJAB FINANCIAL CORPORATION AND OTHERS	December 2, 2011
BHAKRA BEAS MANAGEMENT BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 12, 2011
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. HARI CHAND	November 29, 2011
BHALLE RAM Vs. ABHEY RAM AND ORS.	March 21, 2011
BHALLE RAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.	September 16, 2011
BHANU PARTAP Vs. STATE OF HARYANA	September 12, 2011
BHANWARIA Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
BHARAT BHUSHAN Vs. UNION TERRITORY AND ANR.	September 12, 2011
BHARAT BHUSHAN Vs. STATE OF HARYANA	May 10, 2011
BHARAT BHUSHAN Vs. VINOD KUMAR	December 5, 2011
BHARAT BHUSHAN GOYAL AND ANR. Vs. STATE OF HARYANA AND ANR.	September 9, 2011
BHARAT PAL SINGH Vs. SATJIT KAUR AND ORS	December 22, 2011
BHARAT RAM Vs. NARAIN SINGH AND OTHERS	August 11, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. BHURUMAL AND ANOTHER	November 2, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF PUNJAB	May 18, 2011
BHARAT SANCHAR NIGAM LIMITED (MOBILE) Vs. COMMISSIONER OF CENTRAL EXCISE AND ANR.	February 4, 2011
BHARAT SANCHAR NIGAM LIMITED AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	November 25, 2011
BHARAT SANCHAR NIGAM LTD , CHANDIGARH & OTHERS Vs. PAUL MEHTA	January 20, 2011
BHARAT SINGH Vs. STATE OF PUNJAB	May 20, 2011
BHARAT SINGH Vs. PRATAP SINGH	April 6, 2011
BHARAT STEEL FABRICATORS AND ENGINEERS Vs. STATE OF PUNJAB	April 21, 2011
BHARPUR SINGH Vs. FINANCIAL COMMISSIONER AND ORS	April 20, 2011
BHARTHA Vs. SATBIR MAJOR	February 11, 2011
BHARTIA CUTTER HAMMER LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT-II AND ANR.	March 14, 2011
BHATERI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 15, 2011
BHAWNA AND ANR. Vs. STATE OF HARYANA AND ORS.	May 23, 2011
BHERU SINGH Vs. STATE OF PUNJAB	December 2, 2011
BHIM RAO Vs. STATE OF HARYANA	August 16, 2011
BHIM SEN Vs. STATE OF PUNJAB	September 9, 2011
BHIM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA	February 10, 2011
BHIM SINGH Vs. MEWA SINGH AND COMPANY	January 25, 2011
BHIWANI SUDHAR AND VIKAS SAMITI, ITS AUTHORISED MEMBER BAJRANG LAL SONI Vs. STATE OF HARYANA AND ORS	March 3, 2011
BHOJ DUTT AND ANOTHER Vs. NAWAL SINGH AND OTHERS	November 4, 2011
BHOLA RAM Vs. PRESIDING OFFICER LABOUR COURT	July 2, 2011
BHOLA RAM Vs. STATE OF PUNJAB	March 17, 2011
BHOLA RAM Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	June 2, 2011
BHOLA SINGH Vs. COMMISSIONER FARIDKOT DIVISION AND ORS.	September 7, 2011
BHOLA SINGH ALIAS BHOLA Vs. STATE OF PUNJAB	March 3, 2011
BHOLI Vs. STATE OF PUNJAB	April 6, 2011
BHOOP SINGH Vs. S C VASHISHTA	September 9, 2011
BHOOP SINGH Vs. KURDA RAM	January 21, 2011
BHOPAL SINGH Vs. STATE OF HARYANA AND OTHERS	October 18, 2011
BHOPAL SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA THROUGH ITS CHAIRMAN, NEW DELHI AND OTHERS	December 23, 2011
BHULLA RAM Vs. SHANKAR DASS	April 29, 2011
BHUP SINGH Vs. SURJIT KAUR AND ORS.	January 25, 2011
BHUPENDER KUMAR Vs. UTTAM CHAND JAGDISH LAL CHARITY TRUST	July 4, 2011
BHUPINDER BATRA Vs. UNION OF INDIA AND OTHERS	October 5, 2011
BHUPINDER KAUR Vs. VANITA	January 28, 2011
BHUPINDER KAUR AND ANR. Vs. STATE OF HARYANA AND ORS.	September 2, 2011
BHUPINDER KUMAR Vs. STATE OF PUNJAB	August 18, 2011
BHUPINDER KUMAR Vs. AJAY PAL GOYAL	December 5, 2011
BHUPINDER KUMAR Vs. ISHWAR DEVI	May 2, 2011
BHUPINDER SIGH JASSAL Vs. STATE INFORMATION COMMISSIONER, PUNJAB AND OTHERS	April 4, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB	July 4, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB	May 25, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
BHUPINDER SINGH Vs. SMT. RAJ RANI AND ORS.	March 4, 2011
BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS	October 13, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB	March 23, 2011
BHUPINDER SINGH Vs. AVTAR SINGH AND ORS.	March 25, 2011
BHUPINDER SINGH Vs. STATE OF PUNJAB & OTHERS	August 30, 2011
BHUPINDER SINGH & ANOTHER Vs. STATE OF PUNJAB	November 3, 2011
BHUPINDER SINGH AND OTHERS Vs. AVTAR SINGH GREWAL AND OTHERS	January 25, 2011
BHUPINDER SINGH CHHABRA Vs. STATE OF PUNJAB	February 1, 2011
BHUPINDERDEEP SINGH ALIAS BHINDA & ANOTHER Vs. STATE OF PUNJAB	November 2, 2011
BHUPINDERJIT SINGH Vs. GURSHARAN KAUR	February 11, 2011
BHUPINDERPAL SINGH Vs. STATE OF PUNJAB	December 12, 2011
BHUPINDERVSINGH Vs. URMILA DEVI	February 22, 2011
BHURI WIDOW Vs. GIRDHARI SON OF KRISHAN	July 21, 2011
BHURPUR SINGH Vs. STATE OF PUNJAB AND ORS.	June 27, 2011
BHUSHAN KUMAR JAIN Vs. SAROJ GUPTA AND ORS.	March 15, 2011
BHUSHAN SHAH Vs. STATE OF PUNJAB	August 18, 2011
BIHARI LAL Vs. BIHARI LAL	February 11, 2011
BIJENDER Vs. STATE OF HARYANA & ORS.	April 25, 2011
BIJENDER SINGH & ANR. Vs. ARYA PRATINIDHI SABHA HARYANA & ORS.	August 17, 2011
BIKKAR SINGH Vs. SMT. CHARAN KAUR AND ORS.	March 30, 2011
BIKRAM SINGH Vs. STATE OF PUNJAB	March 24, 2011
BIKRAMJIT SINGH Vs. STATE OF PUNJAB	March 4, 2011
BIKRAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
BILLU Vs. STATE OF PUNJAB AND ANR	April 18, 2011
BILLU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.	August 3, 2011
BIMLA DEVI Vs. STATE OF HARYANA	March 8, 2011
BIMLA RANI Vs. MURARI LAL, SECRETARY AND ANR.	April 1, 2011
BIMLA VERMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	January 18, 2011
BIMLESH Vs. STATE OF HARYANA	January 13, 2011
BINDER KAUR, SARPANCH Vs. STATE OF PUNJAB AND OTHERS	September 14, 2011
BINDRA ASSOCIATES Vs. CHIEF ENGINEER	March 17, 2011
BIR SINGH AND ORS. Vs. SANTOSH	July 11, 2011
BIRAN RANI Vs. STATE OF PUNJAB AND ANR	March 21, 2011
BIRD TRAVELS (P) LTD Vs. AMARJIT KAUR	December 19, 2011
BIRINDER KHULLAR Vs. MANINDER SINGH	March 4, 2011
BIRINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	December 20, 2011
BIRMATI AND ANOTHER Vs. STATE OF HARYANA	August 23, 2011
BIRMATI AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND OTHERS	August 12, 2011
BISHWAJIT SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER	November 30, 2011
BITTU Vs. STATE OF PUNJAB	January 24, 2011
BITTU DOOMRA & ANR. Vs. STATE OF PUNJAB & ANR.	August 18, 2011
BOBY RANI ALIAS BABITA Vs. SURESH KUMAR	January 10, 2011
BOHAR SINGH Vs. STATE OF PUNJAB	May 6, 2011
BOHAR SINGH Vs. STATE OF PUNJAB	January 18, 2011
BOOTA SINGH Vs. STATE OF PUNJAB	August 26, 2011
BOX AND CARTON INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 24, 2011
BRAHAM KUMAR Vs. SUKHDEV SINGH	December 8, 2011
BRAHAM PARKASH Vs. MUKESH	August 18, 2011
BRAHAMA DEI @ BARHAMO DEVI Vs. STATE OF HARYANA	December 14, 2011
BRAHMAN DUTT & OTHERS Vs. STATE OF HARYANA & OTHERS	September 8, 2011
BRIG (RETD ) JAGDEV SINGH & ORS Vs. STATE OF PUNJAB & ORS	September 8, 2011
BRIJ BHUSHAN AND ORS. Vs. STATE OF HARYANA AND ORS.	January 24, 2011
BRIJ LAL Vs. GIAN PARKASH SOOD	March 23, 2011
BRIJ MOHAN Vs. STATE OF PUNJAB	February 21, 2011
BRIJ MOHAN SHARMA Vs. GURMAIL SINGH SAINI	March 7, 2011
BRIJ SHARMA Vs. STATE OF HARYANA AND ORS	February 4, 2011
BUDH RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS	March 30, 2011
BUDH SINGH Vs. PRITAM SINGH	January 21, 2011
BUDHI Vs. COMMISSION (APPEALS) AMBALA DIVISION AND OTHERS	January 18, 2011
BUREAU OF INDIAN STANDARS FARIDABAD THROUGH ITS DEPUTY DIRECTOR SHRI S.C. DASS Vs. VIJAY SINGH	April 29, 2011
BUTA SINGH Vs. STATE OF PUNJAB AND ANR.	March 22, 2011
BUTA SINGH AND ANR. Vs. STATE OF PUNJAB	April 6, 2011
CACOON OVERSEAS INDIA LTD. Vs. STATE OF PUNJAB AND ORS.	April 5, 2011
CAMBRIDGE INTERNATIONAL PUBLIC SCHOOL Vs. STATE OF HARYANA AND ANR.	March 23, 2011
CANARA BANK Vs. BIKRAM SINGH	March 28, 2011
CANARA BANK AND OTHERS Vs. RANVIR SINGH	June 2, 2011
CAND OTHERS Vs. JARNAIL SINGH AND OTHERS	August 30, 2011
CAPITAL MEDICOS AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS	December 20, 2011
CAPT. SAROOP SINGH Vs. STATE OF PUNJAB	September 1, 2011
CATHRINE BHATTI Vs. STATE OF PUNJAB AND ORS.	March 10, 2011
CEE ENN PROMOTERS AND DEVELOPERS (P) LTD Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD	February 28, 2011
CEMENT CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL LABOUR COURT HISSAR	August 18, 2011
CENTRAL WAREHOUSING CORPORATION, CHANDIGARH Vs. PRESIDING OFFICER AND ANOTHER	May 11, 2011
CENTURY NF CASTINGS Vs. UNION OF INDIA	April 25, 2011
CH. VIDYA BHUSHAN (DIED) THROUGH HIS LRS AND OTHERS Vs. HARYANA STATE THOUGH THE COLLECTOR, KAMAL, AND OTHERS	November 15, 2011
CHAIRMAN, THE MEWAT DEVELOPMENT AGENCY, NUH Vs. RAVINDER BALWAN AND ANOTHER	November 25, 2011
CHAJJU Vs. DIVISIONAL CANAL OFFICER	January 20, 2011
CHAMAN LAL Vs. STATE OF HARYANA	January 27, 2011
CHAMAN LAL Vs. STATE OF PUNJAB AND OTHERS	April 1, 2011
CHAMAN LAL AND ORS. Vs. STATE OF PUNJAB	March 3, 2011
CHAMPA Vs. SAWARAN LAL	March 17, 2011
CHAMPION PHOTOSTAT INDUSTRIAL CORPORATION Vs. UNION OF INDIA	November 18, 2011
CHANAN SINGH Vs. STATE OF PUNJAB	March 22, 2011
CHANCHAL Vs. STATE OF HARAYANA	November 2, 2011
CHANCHAL SHARMA Vs. DES RAJ	March 30, 2011
CHANCHLA DEVI Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
CHAND MAL Vs. DISTRICT COLLECTOR, GURGAON AND OTHERS	March 11, 2011
CHAND THAKUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
CHANDAN SINGH Vs. STATE OF PUNJAB	October 5, 2011
CHANDER BHUSHAN ANAND Vs. DEVENDER KUMAR SINGLA	March 4, 2011
CHANDER DEEP KHOSLA ALIAS, VIJAY KHOSLA AND ANR. Vs. THE STATE OF PUNJAB	March 28, 2011
CHANDER SHEKHAR JOLLY Vs. STATE OF PUNJAB AND ORS.	April 21, 2011
CHANDER SINGH AND ANOTHER Vs. RAMKARAN AND ANOTHER	December 15, 2011
CHANDERPATI WIDOW OF TEKAN, LABOURER Vs. STATE OF HARYANA AND ORS.	March 21, 2011
CHANDIGARH ADMINISTRATION Vs. AMBALA BUS SYNDICATE PVT LTD	April 21, 2011
CHANDIGARH ADMINISTRATION Vs. ANJU KUMARI	May 20, 2011
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	November 7, 2011
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. YASH PAL AND OTHERS	March 8, 2011
CHANDIGARH ADMINISTRATION, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH	June 2, 2011
CHANDIGARH HOUSING BOARD Vs. JMK ASSOCIATES AND ANR.	May 27, 2011
CHANPREET SINGH Vs. STATE OF PUNJAB	August 24, 2011
CHARAN DEVI WIFE OF JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB THROUGH ITS SECRETARY, HOME DEPARTMENT, PUNJAB CIVIL SECRETARIAT, CHANDIGARH AND OTHERS	December 30, 2011
CHARAN SINGH Vs. STATE OF PUNJAB AND ORS.	January 17, 2011
CHARAN SINGH Vs. BALAK RAM AND ORS.	January 7, 2011
CHARAN SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS	March 29, 2011
CHARAN SINGH Vs. SH. UPKAR SINGH KHAJALA ADVOCATE AND ORS.	January 24, 2011
CHARAN SINGH Vs. AMAR SINGH	October 31, 2011
CHARAN SINGH Vs. STATE OF HARYANA AND ORS.	March 18, 2011
CHARAN SINGH AND ANR. Vs. STATE OF PUNJAB	March 29, 2011
CHARANJEET GABA Vs. STATE OF HARYANA AND OTHERS	December 2, 2011
CHARANJEET KAUR Vs. STATE OF PUNJAB	May 2, 2011
CHARANJI LAL Vs. STATE OF PUNJAB AND OTHERS	December 22, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB	March 17, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB & ANR	August 25, 2011
CHARANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	September 5, 2011
CHARANJIT LAL Vs. STATE OF PUNJAB AND ORS.	October 17, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB	December 20, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB AND ANR.	March 18, 2011
CHARANJIT SINGH Vs. STATE OF PUNJAB	April 1, 2011
CHARANJIT SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS	February 15, 2011
CHARANJIT SINGH ALIAS GHOLA AND ANOTHER Vs. STATE OF PUNJAB	December 1, 2011
CHARANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB	November 18, 2011
CHATAR SAIN Vs. CHANDIGARH HOUSING BOARD AND ORS.	March 25, 2011
CHAUDHARY ENTERPRISES Vs. BALLARPUR INDUSTRIES LTD. AND ANR.	March 14, 2011
CHAUDHRI GHASITOO RAM AND SONS. Vs. TARA DEVI AND ORS.	March 29, 2011
CHETAN DEV CHALWA Vs. STATE OF HARYANA AND ORS	August 26, 2011
CHHAJU RAM Vs. STATE OF HARYANA	April 20, 2011
CHHANNO DEVI Vs. STATE OF HARYANA AND ORS.	March 11, 2011
CHHATTARPAL @ CHHABIL @ ADARSH SHARMA Vs. STATE OF PUNJAB	March 25, 2011
CHHINDER KAUR AND ANOTHER Vs. KAMALJIT SINGH AND ANOTHER	October 20, 2011
CHHINDER SINGH @ BINDER SINGH AND ORS Vs. STATE OF HARYANA	December 2, 2011
CHHOTEY LAL Vs. RAJENDER KUMAR	March 4, 2011
CHHOTTU RAM Vs. TRILOK CHAND	October 31, 2011
CHIEF COMMISSIONER OF INCOME TAX Vs. O.K. PLAY INDIA LTD.	February 25, 2011
CHIEF SECRETARY TO GOVT HARYANA Vs. R P YADAV	September 20, 2011
CHINU Vs. STATE OF PUNJAB	January 27, 2011
CHIRAG JAIN Vs. STATE OF HARYANA AND ORS.	September 9, 2011
CHITTAR SINGH Vs. SADHU AND ORS.	July 12, 2011
CHOTTI Vs. MAYA DEVI	February 9, 2011
CHRISTIAN MEDICAL COLLEGE, LUDHIANA Vs. JOEL D. MASIH	September 27, 2011
CHRISTIAN MEDICAL COLLEGE, LUDHIANA Vs. JOEL D. MASIH	September 29, 2011
CIT Vs. SHEENA EXPORTS	January 17, 2011
CIT Vs. PUNJAB STATE ELECTRICITY BOARD	May 9, 2011
CIT Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD	February 25, 2011
CIT Vs. NAND LAL LABHU RAM	March 31, 2011
CIT Vs. HARYANA FINANCIAL CORPORATION	May 26, 2011
CIT Vs. PUNJAB WOOL COMBERS LTD.	September 9, 2011
CIT Vs. GEMI MOTORS INDIA LTD.	May 25, 2011
CIT Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD	April 20, 2011
CIT Vs. DEEP CHAND	February 25, 2011
CIT Vs. MADHU GUPTA	November 2, 2011
COL. EDUCATION SOCIETY SECTOR 17, GURGAON Vs. STATE OF HARYANA	February 11, 2011
COL. R.C. PUNJ Vs. U.T. ADMINISTRATION UT CHANDIGARH	September 7, 2011
COMMANDER WORKS ENGINEER Vs. DIPLOMAT ENGINEER	February 7, 2011
COMMANDO CATERERS PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION	September 2, 2011
COMMERCIAL BANK EMPLOYEES URBAN (S E ) T AND C SOCIETY LTD Vs. RAM NIWAS	February 10, 2011
COMMISSIONER CUSTOM (PREVENTIVE) CUSTOM HOUSE, AMRITSAR Vs. KUMAR SALES CORPORATION	September 16, 2011
COMMISSIONER OF C. EX. Vs. MAYFAIR RESORTS	March 1, 2011
COMMISSIONER OF C. EX. Vs. VIKAS GARG	October 13, 2011
COMMISSIONER OF C. EX. Vs. JAINSONS WOOL COOMBERS LTD.	February 7, 2011
COMMISSIONER OF C. EX. Vs. FIRST FLIGHT COURIER LTD.	January 28, 2011
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. J.K. KHALSA STEEL PVT. LTD.	January 5, 2011
COMMISSIONER OF C. EX., CHANDIGARH-II Vs. GEE EMM POLYVIN LTD.	February 16, 2011
COMMISSIONER OF C. EX., LUDHIANA Vs. SUTLEJ COACH PRODUCTS PVT. LTD.	October 13, 2011
COMMISSIONER OF C.EX., LUDHIANA Vs. KHALSA COTSPIN (P) LTD.	April 27, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. HAPPY FORGING LTD.	January 4, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PIONEER AGRO INDUSTRIES LTD.	August 8, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. EXPORTEC INDIA EXPORTS	September 27, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. M/S S.R. JINDAL METALS	December 19, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GROWELL AGRI PRODUCTS PVT. LTD.	July 6, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. S.T. COTTEX EXPORTS (P.) LTD.	January 5, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ESS ESS ENGINEERS	May 13, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK FERRO ALLOYS LTD.	January 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JAI UDYOG TRADING CORPN. AND ANR.	March 25, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. PATRAN PIPES (P) LTD.	February 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAJAN STEEL TUBES	March 3, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. GOETZE INDIA LTD.	March 29, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. SHIVA BUILDERS	April 6, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. JAI GANESH PROCESSORS	March 11, 2011
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. PREM INDUSTRIES	July 13, 2011
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. AMBIKA OVERSEAS	July 20, 2011
COMMISSIONER OF INCOME TAX Vs. SH SHAM LAL BANSAL	January 17, 2011
COMMISSIONER OF INCOME TAX Vs. DABWALI TRANSPORT COMPANY	March 15, 2011
COMMISSIONER OF INCOME TAX Vs. SH. BALDEV RAJ MEHRA	February 15, 2011
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	January 7, 2011
COMMISSIONER OF INCOME TAX Vs. RANA SUGARS LTD.	September 5, 2011
COMMISSIONER OF INCOME TAX Vs. JIND CO-OPERATIVE SUGAR MILLS LTD	January 6, 2011
COMMISSIONER OF INCOME TAX Vs. STEEL STRIPS LTD	January 7, 2011
COMMISSIONER OF INCOME TAX Vs. LAKSHMI ENERGY & FOODS LTD	February 21, 2011
COMMISSIONER OF INCOME TAX Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD	February 25, 2011
COMMISSIONER OF INCOME TAX Vs. DEEP CHAND	February 25, 2011
COMMISSIONER OF INCOME TAX Vs. RANA POLYCOT LTD	February 25, 2011
COMMISSIONER OF INCOME TAX Vs. MUKTA METAL WORKS	February 28, 2011
COMMISSIONER OF INCOME TAX Vs. STEEL STEIPS LEASING LTD	March 4, 2011
COMMISSIONER OF INCOME TAX Vs. SWARAJ MAZDA LTD	March 9, 2011
COMMISSIONER OF INCOME TAX Vs. CAREERS EDUCATION & INFOTECH (P) LTD	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. NAND LAL LABHU RAM	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. SANJAY CHHABRA	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. KARAJ SINGH	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. CALIFORNIA DESIGN & CONSTRUCTION INC INDIA LTD	April 4, 2011
COMMISSIONER OF INCOME TAX Vs. MARK AUTO INDUSTRIES LTD	April 5, 2011
COMMISSIONER OF INCOME TAX Vs. GREWAL BROTHERS	April 5, 2011
COMMISSIONER OF INCOME TAX Vs. RAJA MALWINDER SINGH	January 28, 2011
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	January 28, 2011
COMMISSIONER OF INCOME TAX Vs. FARIDABAD ENTERTAINMENT (P) LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. OM OVERSEAS	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. NAVEEN VERMA	February 1, 2011
COMMISSIONER OF INCOME TAX Vs. NUCHEM LTD	February 1, 2011
COMMISSIONER OF INCOME TAX Vs. RANA GURJIT SINGH	February 3, 2011
COMMISSIONER OF INCOME TAX Vs. VARINDERA CONSTRUCTION CO.	February 4, 2011
COMMISSIONER OF INCOME TAX Vs. VOITH PAPER FABRICS INDIA LTD	February 7, 2011
COMMISSIONER OF INCOME TAX Vs. TEJINDER SINGH	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. S.G. EXPORTS	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LTD	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. RUBBER UDYOG VIKAS (P) LTD	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. PRECISION GALVANISING WORKS	February 9, 2011
COMMISSIONER OF INCOME TAX Vs. METALMAN AUTO (P) LTD	February 11, 2011
COMMISSIONER OF INCOME TAX Vs. G.T.M. SYNTHETICS LTD	February 11, 2011
COMMISSIONER OF INCOME TAX Vs. OM PARKASH & SONS	February 14, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD	April 20, 2011
COMMISSIONER OF INCOME TAX Vs. CITIZEN URBAN CO-OP. BANK LTD	April 21, 2011
COMMISSIONER OF INCOME TAX Vs. PURAN CHAND MITTAL	April 27, 2011
COMMISSIONER OF INCOME TAX Vs. S.S.R.D. SOMANY SIKSHAN SANSTHAN	May 2, 2011
COMMISSIONER OF INCOME TAX Vs. PANCHVATI MOTORS (P) LTD	May 3, 2011
COMMISSIONER OF INCOME TAX Vs. BHUPINDERA FLOUR MILLS (P) LTD	May 3, 2011
COMMISSIONER OF INCOME TAX Vs. QUARK SYSTEMS INDIA (P) LTD	May 16, 2011
COMMISSIONER OF INCOME TAX Vs. SAI METAL WORKS	March 10, 2011
COMMISSIONER OF INCOME TAX Vs. PIONEER SPORTS WORKS (P) LTD	March 21, 2011
COMMISSIONER OF INCOME TAX Vs. TRUCK OPERATORS' UNION	March 23, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA FINANCIAL CORPORATION	May 26, 2011
COMMISSIONER OF INCOME TAX Vs. SURAT SINGH	May 30, 2011
COMMISSIONER OF INCOME TAX Vs. STERIPLATE (P) LTD	May 30, 2011
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD	July 6, 2011
COMMISSIONER OF INCOME TAX Vs. RAKHRA TECHNOLOGIES (P) LTD	July 7, 2011
COMMISSIONER OF INCOME TAX Vs. DIRECTOR, DELHI PUBLIC SCHOOL	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. CHIEF MANAGER, STATE BANK OF INDIA	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. RAJA INDUSTRIES	July 11, 2011
COMMISSIONER OF INCOME TAX Vs. RAM NARAIN BANSAL	July 13, 2011
COMMISSIONER OF INCOME TAX Vs. HMT LTD	July 14, 2011
COMMISSIONER OF INCOME TAX Vs. RAMESH KUMAR	July 19, 2011
COMMISSIONER OF INCOME TAX Vs. S.S.P. (P) LTD	July 20, 2011
COMMISSIONER OF INCOME TAX Vs. HUTCHISON MAX TELECOM (P) LTD	July 21, 2011
COMMISSIONER OF INCOME TAX Vs. HARYANA FINANCIAL CORPORATION	July 21, 2011
COMMISSIONER OF INCOME TAX Vs. MORINDA CO-OP. SURGAR MILLS LTD	July 25, 2011
COMMISSIONER OF INCOME TAX Vs. ANJANA SEHGAL	March 1, 2011
COMMISSIONER OF INCOME TAX Vs. MEGA PACKAGES	August 24, 2011
COMMISSIONER OF INCOME TAX Vs. HOUSING BOARD, HARYANA	November 14, 2011
COMMISSIONER OF INCOME TAX Vs. AVINASH KANT	August 30, 2011
COMMISSIONER OF INCOME TAX Vs. SHARMAN WOOLEN MILLS LTD	September 28, 2011
COMMISSIONER OF INCOME TAX Vs. GAUR BRAHMIN VIDYA PRACHARINI SABHA	October 3, 2011
COMMISSIONER OF INCOME TAX Vs. SURYA EDUCATIONAL & CHARITABLE TRUST	October 5, 2011
COMMISSIONER OF INCOME TAX Vs. RAJMALA EDUCATIONAL SOCIETY	October 12, 2011
COMMISSIONER OF INCOME TAX Vs. JAGRITI AGGARWAL	October 30, 2011
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES PVT LTD	February 1, 2011
COMMISSIONER OF INCOME TAX Vs. T L VERMA AND CO P LTD	March 23, 2011
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DAVINDER EXPORTS	April 21, 2011
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD	April 26, 2011
COMMISSIONER OF INCOME TAX, ROHTAK Vs. SHRI LALITA ASHRAM TRUST	December 6, 2011
COMMISSIONER OF INCOME TAX, ROHTAK Vs. DABUR BRICKS CO.	December 8, 2011
COMMISSIONER OF INCOME TAX-1 Vs. MICRO TURNERS	November 17, 2011
COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. MS. JAGRITI AGGARWAL	October 3, 2011
COMMISSIONER OF WEALTH TAX Vs. CHARANJIT SINGH	January 19, 2011
COMMISSIONER, CENTRAL EXCISE Vs. AAR KAY INDUSTRIES	January 7, 2011
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, LUDHIANA Vs. CITY CABLES	November 21, 2011
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE. Vs. H.S. STEEL (P) LTD.	February 16, 2011
COMMR. OF C. EX, CHANDIGARH-II Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.	February 9, 2011
COMMR. OF C. EX., CHANDIGARH-II Vs. FEDERAL MOGUL GOETZE (INDIA) LTD.	September 28, 2011
CONSTABLE DRIVER BHUPINDER SINGH NO. 178 Vs. STATE OF PUNJAB	April 7, 2011
CONSTABLE JAGDISH SINGH Vs. THE STATE OF HARYANA AND ORS.	March 22, 2011
COURT ON ITS OWN MOTION Vs. RACHPAL SINGH	February 25, 2011
COURT ON ITS OWN MOTION Vs. STATE OF HARYANA	April 26, 2011
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB	January 28, 2011
COVENTRY COIL-O-MATIC (HRY ) Vs. RESERVE BANK OF INDIA AND OTHERS	August 9, 2011
CREATIVE CONSORTIUM AND ANR. Vs. PUNJAB STATE CO-OP. MILK PRODUCERS FEDERATION LTD. AND ORS.	March 30, 2011
CURRENT INDIAN STATUTES Vs. VRINDAVAN PACKERS	February 4, 2011
CUSTODIAN GENERAL, PUNJAB, JALANDHAR AND OTHERS Vs. RAMJI DASS AND OTHERS	September 5, 2011
D A V CHARITABLE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF PUNJAB	August 11, 2011
D R CHAUDHARY Vs. STATE OF HARYANA	March 8, 2011
D.C.B. AND ANR. Vs. FRIENDS FLOUR MILLS	January 24, 2011
D.H.B.V.N.L. Vs. ELECTRICITY OMBUDSMAN, HARYANA	April 28, 2011
D.P. JANGRA Vs. STATE INFORMATION COMMISSION, HARYANA	January 6, 2011
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS. Vs. MANGE RAM	January 13, 2011
DAL CHAND @ DALI Vs. STATE OF HARYANA	March 11, 2011
DALBAR SINGH Vs. STATE OF PUNJAB	March 8, 2011
DALBIR AND OTHERS Vs. SURAJMAL AND OTHERS	August 30, 2011
DALBIR SINGH Vs. BUDH RAM AND ANR.	May 26, 2011
DALBIR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	August 1, 2011
DALBIR SINGH AND OTHERS Vs. RAJPAL	May 11, 2011
DALEEP SINGH Vs. THE STATE OF HARYANA AND ANR.	March 17, 2011
DALEL SINGH Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY, REVENUE, HARYANA & OTHERS	April 21, 2011
DALIP KUMAR SAREEN Vs. STATE OF PUNJAB AND ORS	March 4, 2011
DALIP KUMAR TIWARI Vs. STATE OF U T CHANDIGARH AND ANR	January 13, 2011
DALIP MASIH Vs. PREM JIT KAUR	December 8, 2011
DALIP SINGH Vs. JAGDEV SINGH	May 20, 2011
DALIP SINGH Vs. STATE OF HARYANA	January 25, 2011
DALIP SINGH Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.	March 4, 2011
DALIP SINGH Vs. KEWAL SINGH	January 21, 2011
DALIP SINGH Vs. GURDIP SINGH	July 26, 2011
DALIP SINGH AND ANR. Vs. STATE OF PUNJAB	March 24, 2011
DALIP SINGH AND ORS Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND ORS	August 12, 2011
DALIP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 1, 2011
DALJEET SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.	January 25, 2011
DALJIT KAUR & OTHERS Vs. SHANKAR DASS AND OTHERS	September 20, 2011
DALJIT SINGH Vs. KAMLESH KHURANA	May 20, 2011
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB	January 10, 2011
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	June 1, 2011
DALVIR KAUR Vs. BASANT SINGH	August 18, 2011
DALVIR SINGH Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
DALWINDER SINGH Vs. UNION OF INDIA	October 13, 2011
DAMAN KUMAR SARPAL Vs. HIGH COURT OF PUNJAB AND HARYANA	November 22, 2011
DAMODAR DASS Vs. RAJENDER KUMAR	May 12, 2011
DARA CHAND Vs. STATE OF HARYANA	June 28, 2011
DARA SINGH Vs. GURBACHAN SINGH AND OTHERS	August 18, 2011
DARBARA SINGH @ DALBARA SINGH AND OTHERS Vs. AMARJIT SINGH AND OTHERS	August 29, 2011
DARIYA Vs. GRAM PANCHAYAT	March 11, 2011
DARIYA SINGH Vs. STATE OF HARYANA	July 12, 2011
DARSHAN DASS Vs. STATE OF PUNJAB & ORS.	November 17, 2011
DARSHAN KUMAR Vs. STATE OF HARYANA	March 11, 2011
DARSHAN KUMAR Vs. HIRA LAL	July 4, 2011
DARSHAN KUMAR AND ANOTHER Vs. ANOOP KUMAR	July 21, 2011
DARSHAN LAL Vs. JALANDHAR IMPROVEMENT TRUST	March 16, 2011
DARSHAN LAL AND ANR. Vs. MANGAT RAM AND ORS.	August 3, 2011
DARSHAN RAM Vs. STATE OF PUNJAB	July 12, 2011
DARSHAN SINGH Vs. GURMEL SINGH	September 6, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB	April 1, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB	November 4, 2011
DARSHAN SINGH Vs. DISTRICT & SESSION JUDGE	July 12, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	May 11, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	May 25, 2011
DARSHAN SINGH Vs. STATE OF PUNJAB	February 17, 2011
DARSHAN SINGH AND ANR. Vs. SAVINDER KAUR	March 11, 2011
DARSHAN SINGH AND ANR. AND Vs. BHIL SINGH AND ORS.	March 3, 2011
DARSHAN SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS	August 12, 2011
DARSHNA DEVI Vs. RAM CHANDER AND ORS.	January 24, 2011
DARVINDERPAL SINGH Vs. BANTA SINGH	April 4, 2011
DASHMESH KHETI STORE Vs. STATE OF PUNJAB	August 25, 2011
DASONDHA SINGH Vs. STATE OF PUNJAB	September 22, 2011
DATA RAM Vs. STATE OF HARYANA	March 23, 2011
DAULAT RAM Vs. STATE OF HARYANA	September 14, 2011
DAULAT RAM Vs. STATE OF PUNJAB	August 26, 2011
DAULAT RAM AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
DAVINDER Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
DAVINDER KAUR & ORS. Vs. STATE OF PUNJAB AND ANR.	December 6, 2011
DAVINDER KUMAR Vs. STATE OF PUNJAB	November 21, 2011
DAVINDER KUMAR Vs. STATE OF PUNJAB	April 8, 2011
DAVINDER KUMAR Vs. MOHINDER SINGH	March 17, 2011
DAVINDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	March 16, 2011
DAVINDER KUMAR Vs. ASHOK KUMAR	February 11, 2011
DAVINDER KUMAR ALIAS BILLA Vs. STATE OF PUNJAB	May 20, 2011
DAVINDER KUMAR GOSWAMI AND ANOTHER Vs. SMT. PARKASH SHARMA AND OTHERS	December 6, 2011
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS.	January 17, 2011
DAVINDER SINGH Vs. UNION OF INDIA	October 19, 2011
DAVINDER SINGH Vs. STATE OF HARYANA AND OTHERS	May 11, 2011
DAVINDERJIT KASHYAP Vs. BHUPINDERJIT KASYHAP	February 1, 2011
DAYA CHAND Vs. SHAMLAT PATTIES MED SINGH	February 4, 2011
DAYA CHAND Vs. STATE OF HARYANA	January 27, 2011
DAYA CHAND Vs. HARPAL SINGH	September 14, 2011
DAYA NAND Vs. HOME SECRETARY-CUM-SECRETARY	September 8, 2011
DAYA RAM AND ANR. Vs. KANWAR PAL AND ORS.	July 8, 2011
DAYAL CHAND Vs. THE ORIENTAL BANK OF COMMERCE AND ANOTHER	March 3, 2011
DAYANAND SINGH Vs. STATE OF HARYANA	July 5, 2011
DD INDUSTRIES AND OTHERS Vs. THE STATE OF PUNJAB AND ORS.	October 5, 2011
DEENU ALIAS DEEN MOHD. AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	August 29, 2011
DEEP INDER SINGH Vs. ZAMIR PAL KAUR	January 19, 2011
DEEPAK Vs. STATE OF HARYANA	March 7, 2011
DEEPAK Vs. STATE OF PUNJAB	April 29, 2011
DEEPAK Vs. STATE OF PUNJAB AND ANR.	May 24, 2011
DEEPAK Vs. STATE OF HARYANA & ORS.	April 4, 2011
DEEPAK Vs. STATE OF HARYANA	December 20, 2011
DEEPAK Vs. JITENDER KUMAR	November 7, 2011
DEEPAK ARORA AND ANOTHER Vs. STATE OF PUNJAB	August 26, 2011
DEEPAK DHAMIJA Vs. STATE OF PUNJAB AND ORS	March 22, 2011
DEEPAK JAIN Vs. ABHISHEK GUPTA	July 21, 2011
DEEPAK KUMAR Vs. POONAM RANI	February 10, 2011
DEEPAK SHARMA Vs. POOJA SHARMA	April 20, 2011
DEEPIKA Vs. STATE OF PUNJAB	January 28, 2011
DEEPO BAI Vs. STATE OF PUNJAB	January 5, 2011
DEFENCE COLONY RESIDENTS SOCIETY (REGISTERED), Vs. STATE OF PUNJAB AND OTHERS	November 11, 2011
DELHI PRAKASHAN VITRAM PRIVATE LTD AND Vs. HARYANA STATE INDL DEVLP CORP LTD AND ORS	March 18, 2011
DELHI PRAKASHAN VITRAN PRIVATE LTD. Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	September 12, 2011
DEPUTY REGIONAL DIRECTOR, STAFF SELECTION COMMISSION Vs. JASHANJIT SINGH AND OTHERS	May 26, 2011
DES RAJ Vs. STATE OF HARYANA AND ORS.	May 26, 2011
DES RAJ AND ANOTHER Vs. STATE OF PUNJAB	October 20, 2011
DES RAJ YADAV Vs. STATE OF HARYANA AND ORS.	January 7, 2011
DESHDEEPAK Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS	July 19, 2011
DESHPAL Vs. STATE OF HARYANA	March 29, 2011
DEV BHUSHAN MALI Vs. STATE OF PUNJAB	February 21, 2011
DEV DUTT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, THROUGH ITS CHIEF ADMINISTRATOR AND ORS.	September 5, 2011
DEV DUTT AND ORS. Vs. STATE OF HARYANA AND ANR.	March 23, 2011
DEV RAJ Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB	October 14, 2011
DEV RAJ Vs. STATE OF PUNJAB AND ORS.	June 1, 2011
DEV RAJ KASHYAP AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF EDUCATION, CHANDIGARH AND OTHERS	September 28, 2011
DEV SINGH Vs. STATE OF HARYANA	May 23, 2011
DEVENDER SINGH Vs. HARYANA STATE AND ORS.	April 1, 2011
DEVI DAYAL Vs. STATE OF HARYANA AND ORS.	March 31, 2011
DEVI LAL Vs. SHOKARAN	January 10, 2011
DEVI LAL AND ORS Vs. STATE OF HARYANA AND ORS	December 8, 2011
DEVI RAM Vs. MONU	March 7, 2011
DEVINDER KAUR Vs. RANI CHADHA AND OTHERS	April 7, 2011
DEVINDER SINGH Vs. HARMINDER SINGH	June 30, 2011
DEVINDER SINGH Vs. STATE OF PUNJAB	March 24, 2011
DEVINDER SINGH Vs. UNION OF INDIA (UOI)	May 23, 2011
DEVINDER SINGH Vs. JAGDISH SINGH	April 20, 2011
DEVINDER SINGH Vs. STATE OF HARYANA	January 14, 2011
DHALIWAL RICE AND GENERAL MILLS Vs. FOOD CORPORATION OF INDIA	October 14, 2011
DHAN SINGH AND ORS Vs. D H B V N L AND ORS	December 8, 2011
DHANNA RAM Vs. STATE OF HARYANA AND ORS.	January 31, 2011
DHANNA SINGH Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
DHANNO Vs. RADHEY SHYAM AND OTHERS	September 1, 2011
DHANWANTI Vs. STATE OF HARYANA AND ORS.	September 16, 2011
DHARAM PAL Vs. FINANCIAL COMMISSIONER, HARYANA	January 21, 2011
DHARAM PAL Vs. PARASRAM AND ORS.	April 29, 2011
DHARAM PAL @ DHAMMA Vs. STATE OF HARYANA	April 4, 2011
DHARAM PAL @ PAMMA Vs. STATE OF PUNJAB	August 18, 2011
DHARAM PAL AGGARWAL Vs. STATE OF PUNJAB	December 8, 2011
DHARAM PAL AND ANOTHER Vs. STATE OF HARYANA	November 8, 2011
DHARAM PAL AND ORS. Vs. STATE OF HARYANA AND ORS.	March 30, 2011
DHARAM SINGH Vs. STATE OF PUNJAB	March 30, 2011
DHARAM SINGH Vs. MAHENDER KUMAR AND ORS.	March 21, 2011
DHARAM SINGH Vs. SH. R.C. SHARMA	July 21, 2011
DHARAM SINGH AND OTHERS, MANDAR SINGH @MANMANDER SINGH Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
DHARAM SINGH SON OF SHRI INDER SINGH Vs. STATE OF HARYANA AND ORS	September 5, 2011
DHARAMBIR Vs. STATE OF HARYANA	October 31, 2011
DHARAMBIR Vs. FINANCIAL COMMISSIONER, HARYANA	August 1, 2011
DHARAMBIR AND ANOTHER Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	November 18, 2011
DHARAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	January 19, 2011
DHARAMBIR AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.	August 1, 2011
DHARAMBIR AND ANR. Vs. STATE OF HARYANA	March 16, 2011
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA	August 19, 2011
DHARAMBIR SINGH Vs. STATE OF HARYANA & OTHERS	August 18, 2011
DHARAMPAL Vs. STATE OF HARYANA AND ANR.	February 2, 2011
DHARAMPAL Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
DHARAMPAL Vs. PALE RAM AND OTHERS	July 19, 2011
DHARINDER SINGH @ MONU Vs. STATE OF PUNJAB	December 15, 2011
DHARMA Vs. GRAM PANCHAYAT VILLAGE DOHAR	March 18, 2011
DHARMA AND ORS. Vs. STATE OF HARYANA	January 10, 2011
DHARMINDER SINGH Vs. STATE OF HARYANA	July 29, 2011
DHARMINDER SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, UNION TERRITORY AND ANR.	March 18, 2011
DHARMINDER SINGH Vs. STATE OF PUNJAB	December 6, 2011
DHEERAJ Vs. M/S. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. AND ANR.	May 11, 2011
DHEERAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
DHIAN CHAND SINGLA Vs. JOGA SINGH	February 8, 2011
DHILLON ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 21, 2011
DHIRAJ BATTA ALIAS DHIRU Vs. STATE OF PUNJAB	April 18, 2011
DHOTIAN COOPERATIVE AGRICUTURAL SERVICE SOCIETY LTD. Vs. WIRSA SINGH	May 16, 2011
DHURIA CO-OPERATIVE AGRICULTURE SOCIETY BADSHAHPUR LTD Vs. STATE OF PUNJAB	March 1, 2011
DIDAR SINGH Vs. NASIB KAUR	September 19, 2011
DIDAR SINGH Vs. FINANCIAL COMMISSIONER (APPEAL-II) PUNJAB AND OTHERS	May 23, 2011
DIDAR SINGH Vs. SURINDER KAUR	August 1, 2011
DIDAR SINGH Vs. JASBIR SINGH	March 18, 2011
DIDAR SINGH Vs. PARAMJIT KAUR	August 30, 2011
DIDAR SINGH AND ORS. Vs. UNION TERRITORY AND ORS.	March 18, 2011
DILAWAR SINGH Vs. STATE OF PUNJAB AND ORS.	January 18, 2011
DILAWAR SINGH Vs. PAWAN KUMAR VIKRAM KUMAR	February 11, 2011
DILBAG Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	February 2, 2011
DILBAG Vs. DHARAMRAJ	November 8, 2011
DILBAG SINGH Vs. STATE OF HARYANA	January 12, 2011
DILBAGH SINGH Vs. HARJIT SINGH	February 3, 2011
DILBAGH SINGH Vs. SAWINDER KAUR	January 3, 2011
DILJIT SINGH SON OF SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS.	March 9, 2011
DILRAJ KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 24, 2011
DILSHAD ALI Vs. STATE OF PUNJAB	May 30, 2011
DIMPLE Vs. STATE OF HARYANA	August 18, 2011
DIN BANDHU Vs. PRESIDING OFFICER LABOUR COURT BHATINDA	January 10, 2011
DINESH Vs. STATE OF HARYANA	January 31, 2011
DINESH BAGGA Vs. STATE OF PUNJAB AND OTHERS	July 22, 2011
DINESH KUMAR Vs. STATE OF HARYANA	January 25, 2011
DINESH KUMAR Vs. SMT. VANITA	November 9, 2011
DINESH KUMAR Vs. RAJESH KUMAR LUTHRA	August 12, 2011
DINESH KUMAR @ MONTU Vs. STATE OF PUNJAB	August 10, 2011
DINESH KUMAR VEDPATHI Vs. STATE OF PUNJAB	May 26, 2011
DIRECTOR FOOD AND SUPPLIES Vs. PARKASH SINGH	November 1, 2011
DIRECTOR FOOD AND SUPPLIES, PUNJAB, CHANDIGARH AND ANOTHER Vs. SUKHPAL AND ANOTHER	May 24, 2011
DIRECTOR, HEALTH AND FAMILY WELFARE AND ORS. Vs. WORKMAN, SHAKUNTLA DEVI	March 18, 2011
DIRECTOR, TREASURIES AND ACCOUNTS, HARYANA AND OTHERS Vs. SHUBH KARAN SHARMA AND OTHERS	August 18, 2011
DIVYA JYOTI YADAV @ SABA KHATUN AND ANR. Vs. STATE OF HARYANA AND ORS.	January 25, 2011
DIWAN CHAND Vs. STATE OF PUNJAB	January 6, 2011
DIWAN CHAND Vs. STATE OF PUNJAB	April 8, 2011
DIWAN KHAN Vs. STATE OF HARYANA AND ORS	August 11, 2011
DIYA ENTERPRISES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER AND OTHERS	January 13, 2011
DLF GOLF RESORTS LTD Vs. STATE OF HARYANA	January 3, 2011
DOLLY Vs. STATE OF HARYANA & ANOTHER	September 1, 2011
DOVE PROMOTERS PVT. LTD. Vs. CHANNAN RAM AND ORS.	March 14, 2011
DR RAGHBIR SINGH MALIK Vs. HARYANA AGRICULTURAL UNIVERSITY, HISAR, THROUGH ITS REGISTRAR,	September 20, 2011
DR RAVINDER SINGH Vs. STATE OF PUNJAB	July 28, 2011
DR. AMARDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	March 28, 2011
DR. B.K. SACHDEVA Vs. STATE OF HARYANA AND ORS.	April 28, 2011
DR. BHIM SINGH DAHIYA Vs. STATE OF HARYANA AND ANR.	February 28, 2011
DR. BRIJENDER AND ORS. Vs. DR. MANISHA MODI AND ORS.	June 24, 2011
DR. D.S. GUPTA, LECTURER IN HINDI, D.A.V. COLLEGE, SECTOR 10, CHANDIGARH Vs. CHANDIGARH ADMINISTRATION THROUGH FINANCE SECRETARY, CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS	December 7, 2011
DR. GOBIND RAM Vs. RAJESH GUPTA	April 29, 2011
DR. HARJOT KAMAL SINGH Vs. UNION OF INDIA	August 5, 2011
DR. JATINDER GAMBHIR D/O LATE JOGINDER SINGH Vs. STATE APPELLATE AUTHORITY AND OTHERS	November 25, 2011
DR. K.K. LOCHAM Vs. STATE OF PUNJAB	May 19, 2011
DR. MANI RAM Vs. RAM TYAGI AND ORS.	February 22, 2011
DR. MANOJ LAMBA Vs. STATE OF HARYANA AND ORS.	May 5, 2011
DR. MICKY VERMA Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS	September 8, 2011
DR. PARMENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS	June 2, 2011
DR. PARUL DHAM Vs. STATE OF PUNJAB AND ORS.	March 3, 2011
DR. RAMBIR SINGH MANN (EX. ASSISTANT SCIENTIST) Vs. CH. CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR THROUGH ITS REGISTRAR AND OTHERS	November 8, 2011
DR. SANT RAM KAPOOR S/O SH. RAM SARAN DASS KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT AND ANR.	April 6, 2011
DR. SATISH KUMAR ARORA AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 24, 2011
DR. SHAMSUDDIN HASSAN Vs. STATE OF HARYANA AND ANOTHER	October 5, 2011
DR. SITA RAM (DEAD) THROUGH HIS LRS. Vs. ASHOK KUMAR (DEAD) THROUGH HIS LRS.	December 9, 2011
DR. SUKHPAL VARNI Vs. THE COMMISSIONER AND SECRETARY TO GOVERNMENT AND ORS.	March 11, 2011
DR. SUMEET SOFAT Vs. STATE OF PUNJAB	February 17, 2011
DROPDI DEVI AND ORS Vs. SHASHI SHARMA AND ORS	February 4, 2011
DULI CHAND Vs. STATE OF HARYANA AND ANR.	March 25, 2011
DURGA DUTT Vs. VIDYA SAGAR	August 4, 2011
DURGA FRUIT COMPANY Vs. STATE AGRICULTURAL MARKETING BOARD	July 14, 2011
DWARKA DASS Vs. SWARAN SINGH AND ORS.	July 11, 2011
DWARKA NATH Vs. JUGAL KISHORE ARORA AND ANR.	January 13, 2011
DWARKA NATH CM-311, ABHIMANYU APARTMENT Vs. RETURNING OFFICER	February 10, 2011
DYAMIC CONTINENTAL PVT. LTD. Vs. LEE COOPER (INDIA) PVT. LTD.	July 13, 2011
E/ASI PRITAM SINGH Vs. STATE OF HARYANA AND OTHERS	November 18, 2011
EHC RAJ PAL SINGH Vs. THE FINANCIAL COMMISSIONER-CUM-PRINCIPAL SECY. HOME DEPARTMENT AND ORS.	May 26, 2011
EHC SUBHASH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 18, 2011
EMMANUEL ERIC Vs. STATE OF HARYANA	December 8, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. HINDUSTAN MACHINE TOOLS LTD	April 25, 2011
ENAKSHI PANT THROUGH HER FATHER KAMAL PANT AND ORS Vs. UNION TERRITORY, CHANDIGARH AND ORS	February 15, 2011
ENCO ENGINEERS COMBINE PVT LTD Vs. BHUPINDERA STEEL (P) LTD	February 8, 2011
ENERGY AAHAR PVT. LTD. Vs. STATE OF HARYANA AND ORS.	January 31, 2011
ER DARSHAN SINGH BHULLAR Vs. PUNJAB STATE ELECTRICITY BOARD	March 30, 2011
ER. RAJNISH KUMAR MEHTA Vs. PUNJAB STATE POWER CORPORATION AND ORS.	May 20, 2011
ERA INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ORS.	August 25, 2011
ESSMA WOOLLEN MILLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 7, 2011
ESTATE OFFICER, GREATER MOHALI AREA DEVELOPMENT AUTHORITY, SAS NAGAR, SECTOR 62, MOHALI Vs. HARPAL SINGH	November 8, 2011
ESTATE OFFICER, PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY, PATIALA Vs. SUNIL BHARDWAJ AND OTHERS	August 16, 2011
EVERGREEN PROPERTIES PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS	September 30, 2011
EWELINA STEPKOWSKA Vs. RAVINDER SINGH	November 29, 2011
EX CONSTABLE ROOP SINGH Vs. STATE OF PUNJAB AND OTHERS	April 8, 2011
EX-CONSTABLE HARBANS SINGH Vs. UNION OF INDIA	May 12, 2011
EX-CONSTABLE MANJIT SINGH NO. 1893 Vs. STATE OF PUNJAB	July 29, 2011
EX-EHC CHHAJU RAM Vs. STATE OF HARYANA AND OTHERS	December 21, 2011
EX. SUBEDAR OM PARKASH SON OF SH. RAGHBIR SINGH YADAV Vs. UNION OF INDIA (UOI) AND ORS.	April 21, 2011
EXCISE AND TAXATION COMMISSIONER Vs. SITA SINGH ENGINEERS & SONS	January 6, 2011
EXCISE AND TAXATION COMMISSIONER AND ANOTHER Vs. K.K.K. MILLS	July 26, 2011
EXPO INDUSTRIES Vs. INCOME TAX OFFICER	August 8, 2011
FAISAL KHAN Vs. STATE OF HARYANA	April 25, 2011
FAJARBI @ HAJARBI Vs. JAMEEL AND ORS.	March 29, 2011
FAKIRIA Vs. STATE OF HARYANA	August 3, 2011
FAKRUDDIN Vs. STATE OF HARYANA	February 16, 2011
FAQIR CHAND Vs. FOOD CORPORATION OF INDIA	May 12, 2011
FARIDABAD MODEL SCHOOL Vs. STATE OF HARYANA	October 3, 2011
FAROOKH KHAN Vs. STATE OF HARYANA	November 8, 2011
FATEH MOHAMMAD AND ORS Vs. STATE OF HARYANA	April 21, 2011
FATEH SINGH Vs. GILL ENTERPRISES AND ORS.	February 17, 2011
FATEH SINGH ETC. Vs. STATE OF HARYANA ETC.	March 16, 2011
FAUJA SINGH AND ANOTHER Vs. LALLU	September 21, 2011
FAUJA SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.	April 5, 2011
FIRM ROOP MILAN HOTEL AND RESTAURANT Vs. SATHI VIJAY KUMAR	April 29, 2011
FIRST APPELLATE AUTHORITY CUM ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. CHIEF INFORMATION COMMISSIONER	April 28, 2011
FIRST APPELLATE AUTHORITY CUM ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. CHIEF INFORMATION COMMISSIONER	January 21, 2011
FOOD CORPORATION OF INDIA Vs. PIRDHAN SHAM LAL	March 4, 2011
FOOD CORPORATION OF INDIA Vs. FRIENDS RICE MILLS	March 4, 2011
FOOD CORPORATION OF INDIA Vs. BANSAL AND SONS AND ORS.	March 4, 2011
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE, KOTAKPURA	September 12, 2011
FOOD CORPORATION OF INDIA Vs. AJMER SINGH	January 13, 2011
FOOD CORPORATION OF INDIA Vs. G P SALES	March 4, 2011
FOOD CORPORATION OF INDIA Vs. HANS RAJ AND COMPANY	March 4, 2011
FOOD CORPORATION OF INDIA Vs. SURAJ RICE MILLS	March 4, 2011
FOOD CORPORATION OF INDIA AND ANR. Vs. GORAYA RICE MILLS AND ORS.	May 23, 2011
FRANCES NEWTON HOSPITAL, FEROZEPUR CITY Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, CHANDIGARH AND OTHERS	August 4, 2011
FRIENDS TRADING COMPANY Vs. UNION OF INDIA (UOI)	February 2, 2011
G.NINGI REDDY Vs. INDO FARM INDUSTRIES LIMITED	December 22, 2011
G.R. NAGAR, CLERK-CUM-CASHIER-GODOWN KEEPER, PUNJAB NATIONAL BANK, SAFIDON, DISTT. JIND (HARYANA) Vs. DY. GENERAL MANAGER, APPELLATE AUTHORITY, CHANDIGARH AND OTHERS	May 18, 2011
G.R.INDUSTRIES PVT.LTD. Vs. PUNJAB FINANCIAL CORPORATION	September 30, 2011
GAGANDEEP KAUR & OTHERS Vs. STATE OF PUNJAB & ANOTHER	August 16, 2011
GAGANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 12, 2011
GAGANDEEP SINGH @ RANA Vs. STATE OF PUNJAB	May 2, 2011
GAGANDEEP SINGH AND ANR. Vs. STATE OF PUNJAB	March 14, 2011
GAGANJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 4, 2011
GAGANPREET SINGH Vs. STATE OF PUNJAB	February 10, 2011
GAJE SINGH Vs. SUKHVIR SINGH	January 7, 2011
GAJE SINGH MUWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 25, 2011
GAJINDER TREHAN Vs. STATE OF HARYANA	August 25, 2011
GAJJAN SINGH Vs. JUJHAR TOUR AND TRAVELS	May 16, 2011
GAJRAJ SINGH AND ORS. Vs. MEGH RAJ	April 25, 2011
GAMA KHAN Vs. STATE OF PUNJAB AND ORS.	April 8, 2011
GAMDOOR SINGH Vs. AJAIB SINGH	November 3, 2011
GANDA SINGH Vs. STATE OF PUNJAB	September 14, 2011
GANGA BISHAN (DECEASED) THROUGH HIS L.RS. Vs. FINANCIAL COMMISSIONER (APPEALS) AND ORS.	May 2, 2011
GANGA DHAR Vs. STATE OF HARYANA	January 10, 2011
GANGA RAM Vs. KASHI RAM AND ORS.	March 17, 2011
GANGA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 2, 2011
GARG MEDICAL HALL Vs. STATE OF PUNJAB	August 17, 2011
GARIB DASS Vs. GRAM PANCHAYAT VILLAGE RAMPUR	August 12, 2011
GAURAKSHA DAL Vs. STATE OF PUNJAB AND ORS.	April 21, 2011
GAURAV Vs. U.T. CHANDIGARH	April 26, 2011
GAURAV GHAI Vs. SURINDER SINGH BHANGU AND ANR.	April 28, 2011
GAURAV PROCESSORS PRIVATE LIMITED THROUGH HIS AUTHORIZED REPRESENTATIVE SHRI K.L. SHARMA Vs. HARYANA FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR AND ANR.	July 27, 2011
GAURI CHANANA Vs. RAJIV CHANANA	March 16, 2011
GAUTAM BUILDERS Vs. THE CHANDIGARH PEPSU CO-OP. HOUSE BUILDING SOCIETY	March 31, 2011
GAUTAM PARSHAD AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 18, 2011
GEETA Vs. STATE OF HARYANA AND OTHERS	August 16, 2011
GEETA Vs. STATE OF HARYANA	January 10, 2011
GEETA GUPTA Vs. STATE OF PUNJAB AND ORS.	April 26, 2011
GEETA SHARMA Vs. STATE BANK OF INDIA	January 19, 2011
GEETA SINGAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 11, 2011
GEETU SABBARWAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 11, 2011
GENERAL MANAGER PUNJAB ROADWAYS AMRITSAR Vs. SURJIT SINGH	April 20, 2011
GENETIC CONSTRUCTION PVT. LTD. Vs. KRISHILOK CO-OPERATIVE GROUP HOUSING SOCIETY LTD.	March 30, 2011
GHANSHYAM DASS Vs. KAMAL KISHORE	July 7, 2011
GHASITA SINGH RAM Vs. STATE OF HARYANA	March 22, 2011
GHEESA RAM Vs. STATE OF PUNJAB AND ORS.	March 3, 2011
GHERU LAL BAL CHAND Vs. STATE OF HARYANA AND ANOTHER	September 23, 2011
GIAN CHAND AND ORS. Vs. THE STATE OF HARYANA AND ORS.	March 22, 2011
GIAN CHAND GUPTA AND ANOTHER Vs. NITTU AND ANOTHER	November 8, 2011
GIAN KHAN & ANR Vs. HARYANA WAKF BOARD & ORS	September 27, 2011
GIAN SINGH Vs. RAJESH KUMAR	November 8, 2011
GIAN SINGH Vs. STATE OF HARYANA	September 5, 2011
GIAN SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS	August 19, 2011
GIANI RAM Vs. DEVENDER SINGH	March 21, 2011
GILCO DEVELOPERS AND BUILDERS PVT. LTD Vs. STATE OF PUNJAB	February 1, 2011
GILL RICE MILLS Vs. STATE OF PUNJAB	December 13, 2011
GINNI Vs. HARYANA STATE AND OTHERS	January 20, 2011
GIRDHARI LAL AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 19, 2011
GIRDHARI LAL AND ANR. Vs. STATE OF PUNJAB	March 14, 2011
GIRDHARI LAL GARG Vs. MUNICIPALITY, MANDI DABWALI, THROUGH ITS ADMINISTRATOR	November 9, 2011
GOBIND RAM GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.	March 23, 2011
GOBIND SINGH Vs. STATE OF PUNJAB	February 23, 2011
GOBIND THUKRAL Vs. STATE OF HARYANA AND OTHERS	April 25, 2011
GOBINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 21, 2011
GOEL COMPANY AND ANR Vs. SHRI KRISHAN TRACTORS	April 21, 2011
GOKAL STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND ANOTHER	September 12, 2011
GOLDEN PROJECTS LIMITED Vs. THE PLANTATION INVESTORS PROTECTION SOCIETY (REGD.) AND ANR.	February 14, 2011
GOODLUCK IMPEX PRIVATE LIMITED Vs. UNION OF INDIA AND ORS	September 28, 2011
GOODYEAR INDIA LIMITED Vs. COMMISSIONER	February 15, 2011
GOPAL Vs. STATE OF HARYANA	March 31, 2011
GOPAL AND OTHERS Vs. STATE OF HARYANA	November 8, 2011
GOPAL KRISHAN KWATRA Vs. COMMISSIONER OF INCOME TAX	May 26, 2011
GOPAL KRISHAN MEERU FURNISHERS Vs. UNION OF INDIA	August 30, 2011
GOPAL RICE MILLS Vs. UNION OF INDIA	August 10, 2011
GOPAL SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 19, 2011
GOPAL SINGH Vs. GURDEEP SINGH	May 17, 2011
GORA SINGH Vs. STATE OF PUNJAB	January 4, 2011
GOVIND SINGH Vs. CENTRAL BANK OF INDIA AND OTHERS	November 17, 2011
GOYAL GAS AGENCY Vs. SAT PARKASH AND SONS AND ANOTHER	April 18, 2011
GRAM PANCHAYAT Vs. KABAL SINGH	July 7, 2011
GRAM PANCHAYAT Vs. STATE OF HARYANA AND ORS.	March 16, 2011
GRAM PANCHAYAT DOHLA Vs. NATHA SINGH AND OTHERS	November 2, 2011
GRAM PANCHAYAT DOSANJH KALAN Vs. IMPROVEMENT TRUST AND ORS.	March 30, 2011
GRAM PANCHAYAT JALALPUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS, PUNJAB AND OTHERS	May 4, 2011
GRAM PANCHAYAT JHUJHAR NAGAR THROUGH ITS PANCH Vs. STATE OF PUNJAB AND ORS.	March 28, 2011
GRAM PANCHAYAT KOKALPUR Vs. JOINT DIRECTOR PANCHAYAT, PUNJAB AND OTHERS	July 20, 2011
GRAM PANCHAYAT NOSHERA Vs. DILAWAR KHAN AND ORS.	March 10, 2011
GRAM PANCHAYAT OF VILLAGE BISHANGARH Vs. STATE OF PUNJAB AND OTHERS	December 20, 2011
GRAM PANCHAYAT SARLI KALAN Vs. STATE OF PUNJAB	March 23, 2011
GRAM PANCHAYAT VILLAGE BAJGHERA Vs. FINANCIAL COMMISSIONER	February 15, 2011
GRAM PANCHAYAT VILLAGE PALUWAS Vs. MAHARANAPARTAPCHARITABLE TRUST BHIWANI	April 25, 2011
GRAM PANCHAYAT VILLAGE TONG Vs. STATE OF PUNJAB	April 19, 2011
GRAM PANCHAYAT, JALALPUR Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS	February 9, 2011
GRAM PANCHAYAT, VILLAGE JATUWAS Vs. FINANCIAL COMMISSIONER	May 17, 2011
GRAM PANCHAYAT,VILLAGE BEHRAMPUR Vs. DIRECTOR CONSOLIDATION,HARYANA	February 28, 2011
GREENLINE DEVELOPERS PVT. LTD. AND ORS. Vs. HARYANA STATE POLLUTION CONTROL BOARD	March 16, 2011
GROUP CAPTAIN ONKARJIT SINGH MALHI Vs. RAJESH BHALLA	July 11, 2011
GUDDI DEVI Vs. GINNA DEVI	March 18, 2011
GUDDU SARPANCH GRAM PANCHAYAT SAUNTI Vs. STATE OF PUNJAB	February 8, 2011
GUGNESH SHARMA Vs. STATE OF PUNJAB	May 2, 2011
GUJJAR SINGH Vs. GRAM PANCHAYAT JHORDROHI, TEHSIL AND DISTRICT SIRSA	September 26, 2011
GULJARI LAL Vs. STATE OF HARYANA AND OTHERS	October 5, 2011
GULSHAN KUMAR Vs. STATE OF HARYANA	March 21, 2011
GULSHAN KUMAR Vs. MANJIT KAUR AND ANR.	July 15, 2011
GULSHAN KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 21, 2011
GULSHAN SAPRA Vs. STATE OF HARYANA AND ORS	April 18, 2011
GULSHAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHER	December 6, 2011
GULZAR CHAND Vs. FINANCIAL COMMISSIONER	March 22, 2011
GULZAR SINGH Vs. STATE OF PUNJAB	January 5, 2011
GULZAR SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS AND ORS	March 18, 2011
GULZAR SINGH Vs. STATE OF PUNJAB	May 30, 2011
GULZAR SINGH AND ORS. Vs. STATE OF HARYANA	February 17, 2011
GUNNER DRIVER M. VENKATAPPA REDDY Vs. SOHAN SINGH	February 16, 2011
GUPREET SINGH SANDHU AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 10, 2011
GUPTA AGRI CARE PRIVATELIMITED Vs. UNION OF INDIA (UOI) AND ORS.	March 18, 2011
GUPTA TEXTILES, GOHANA ROAD, PANIPAT Vs. T C GUPTA, ADMINISTRATOR, H U D A , AND ORS	September 1, 2011
GUR JAI PAL SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR.	September 8, 2011
GURBACHAN SINGH Vs. STATE OF PUNJAB	March 10, 2011
GURBACHAN SINGH Vs. TARSEM LAL	April 29, 2011
GURBACHAN SINGH Vs. AMAR SINGH	January 20, 2011
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
GURBACHAN SINGH AND ANR. Vs. STATE BANK OF INDIA AND ORS.	March 8, 2011
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
GURBACHAN SINGH AND ORS. Vs. MS. KUSHAMJIT SIDHU AND ORS.	July 19, 2011
GURBACHAN SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS	August 30, 2011
GURBAJ SINGH Vs. PARSHOTAM SINGH	May 31, 2011
GURBAX SINGH Vs. PARDIP SINGH	March 7, 2011
GURBAX SINGH Vs. STATE OF HARYANA	September 9, 2011
GURBHAJAN SINGH Vs. BIRA ALIAS MUKHTIAR KAUR AND ANR.	March 17, 2011
GURBHEJ SINGH SANDHU Vs. STATE OF PUNJAB AND ORS.	January 17, 2011
GURBINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 5, 2011
GURBINDER SINGH ALIAS LALI Vs. THE STATE OF PUNJAB	April 8, 2011
GURBIR SINGH & ANR. Vs. NARINDER KAUR & ORS.	November 3, 2011
GURBIR SINGH @ BANKU Vs. STATE OF PUNJAB & ANOTHER	August 16, 2011
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS	September 2, 2011
GURCHARAN SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD, THE MALL, PATIALA AND OTHERS	August 3, 2011
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND ORS.	January 24, 2011
GURCHARAN SINGH Vs. HARBANS SINGH (DEAD)	August 30, 2011
GURCHARAN SINGH Vs. JOINT DIRECTOR PANCHAYATS-CUM-COMMISSIONER, PUNJAB	February 1, 2011
GURCHARAN SINGH Vs. CHARNA SINGH AND OTHERS	January 10, 2011
GURCHARAN SINGH @ TARSEM SINGH Vs. STATE OF HARYANA AND ANOTHER	September 6, 2011
GURCHARAN SINGH ALIAS CHARAN SINGH Vs. SMT. KARTAR KAUR AND ANOTHER	March 29, 2011
GURCHARAN SINGH AND ORS. Vs. STATE OF PUNJAB	February 14, 2011
GURCHARAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	February 22, 2011
GURCHARAN SINGH, EX-BUSINESS MANAGER, PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED Vs. PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED	September 27, 2011
GURCHETAN SINGH ATWAL Vs. STATE OF PUNJAB AND ORS.	February 1, 2011
GURDARSHAN SINGH Vs. STATE OF PUNJAB	September 23, 2011
GURDEEP KAUR Vs. STATE OF HARYANA	March 11, 2011
GURDEEP KAUR Vs. KULWINDER SINGH AND OTHERS	May 10, 2011
GURDEEP SINGH Vs. THE UPKAR CO-OPERATIVE (NON-AGRICULTURE) THRIFT AND CREDIT SOCIETY LTD. AND OTHERS	March 3, 2011
GURDEEP SINGH Vs. NATIONAL INSURANCE COMPANY AND ORS.	February 17, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB	March 16, 2011
GURDEEP SINGH Vs. GURMIT SINGH AND ORS.	March 30, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
GURDEEP SINGH Vs. KULJINDER SINGH	November 2, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 4, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB	December 14, 2011
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS	December 13, 2011
GURDEEP SINGH Vs. STATE OF HARYANA	September 9, 2011
GURDEEP SINGH & ANR. Vs. M/S MUKHTIAR SINGH RACHHPAL SINGH	October 5, 2011
GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 12, 2011
GURDEEP SINGH S/O. SH. RAHLA SINGH R/O. INDRI, TEHSIL INDRI DISTRICT KARNAL Vs. COMMISSIONER, ROHTAK RANGE, ROHTAK AND OTHERS	August 18, 2011
GURDEV SINGH Vs. STATE OF PUNJAB	February 2, 2011
GURDEV SINGH Vs. STATE OF HARYANA	March 11, 2011
GURDEV SINGH Vs. PUNJABI AGRICULTURAL TRADERS	March 10, 2011
GURDEV SINGH Vs. AMARJIT SINGH	February 4, 2011
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
GURDEV SINGH Vs. STATE OF PUNJAB	November 2, 2011
GURDIAL KAUR Vs. CHAND KAUR	March 1, 2011
GURDIAL SINGH Vs. THE STATE OF PUNJAB	April 4, 2011
GURDIAL SINGH Vs. RANJIT SINGH AND ANR.	May 23, 2011
GURDIAL SINGH Vs. JUGRAJ SINGH AND ORS.	January 13, 2011
GURDIAL SINGH Vs. STATE OF PUNJAB & ANR.	August 18, 2011
GURDIAL SINGH @ CO. BUILDERS Vs. UNION OF INDIA	April 1, 2011
GURDIAL SINGH @ RAJU Vs. STATE OF PUNJAB	January 18, 2011
GURDIAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	January 17, 2011
GURDIAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	April 28, 2011
GURDIP LAL CHOPRA Vs. THE ACCOUNTANT GENERAL, PUNJAB (A AND E) AND ORS.	February 9, 2011
GURDIT SINGH Vs. STATE OF PUNJAB	December 19, 2011
GURDIT SINGH & GURDITA SINGH Vs. NIRMAL RANI @ NIRMALA RANI AND OTHERS	November 18, 2011
GURINDER SINGH Vs. STATE OF PUNJAB	August 29, 2011
GURINDERJIT SINGH Vs. PARBHJIT SINGH AND ANR	March 4, 2011
GURINDERPAL SHARMA Vs. STATE OF PUNJAB	March 3, 2011
GURIQBAL SINGH Vs. GURJAIB SINGH	March 4, 2011
GURJANT SINGH ALIAS GORA AND ANR. Vs. STATE OF PUNJAB	January 25, 2011
GURJANT SINGH AND ANR. Vs. THE STATE OF HARYANA AND ANR.	March 3, 2011
GURJANT SINGH AND ANR. Vs. STATE OF PUNJAB	April 28, 2011
GURJEET SINGH AND ORS. Vs. KAMALJEET SINGH	March 23, 2011
GURJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
GURJINDER SINGH SARPANCH Vs. STATE OF PUNJAB AND ORS.	September 2, 2011
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	November 11, 2011
GURJIT SINGH Vs. AJINDER KAUR	January 20, 2011
GURJIT SINGH & ORS Vs. SARBAN & ORS	November 22, 2011
GURJIT SINGH ALIAS VICKY AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 3, 2011
GURJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 21, 2011
GURJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	April 26, 2011
GURJOT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	May 26, 2011
GURLAL SINGH AND ANR. Vs. STATE OF PUNJAB	February 10, 2011
GURMAIL CHAND Vs. STATE OF PUNJAB AND ORS	December 15, 2011
GURMAIL KAUR Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
GURMAIL SINGH Vs. DIRECTOR AND OTHERS	July 5, 2011
GURMAIL SINGH Vs. ADDITIONAL DIRECTOR	February 17, 2011
GURMAIL SINGH @ GURMEJ SINGH Vs. STATE OF PUNJAB	December 6, 2011
GURMAIL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 16, 2011
GURMANT SINGH Vs. STATE OF PUNJAB	October 4, 2011
GURMEET KAUR Vs. PRABJOT SINGH	February 25, 2011
GURMEET KAUR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 18, 2011
GURMEET KAUR AND OTHERS Vs. MOHINDER KAUR AND OTHERS	November 18, 2011
GURMEET KAUR SANDHU AND ORS. Vs. STATE OF PUNJAB AND ANR.	February 17, 2011
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHER	November 2, 2011
GURMEET SINGH Vs. STATE OF PUNJAB	January 25, 2011
GURMEET SINGH Vs. STATE OF PUNJAB AND ANR.	April 26, 2011
GURMEET SINGH Vs. STATE OF HARYANA	January 27, 2011
GURMEET SINGH Vs. UNION OF INDIA AND OTHERS	November 8, 2011
GURMEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	September 2, 2011
GURMEJ SINGH Vs. STATE OF PUNJAB	March 15, 2011
GURMEJ SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.	March 23, 2011
GURMEL SINGH Vs. HARNEK SINGH AND ORS.	March 15, 2011
GURMINDER SINGH Vs. STATE OF PUNJAB	February 21, 2011
GURMIT KAUR Vs. GURJIT SINGH AND ORS.	March 24, 2011
GURMIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	September 19, 2011
GURMIT SINGH Vs. STATE OF PUNJAB	February 8, 2011
GURMIT SINGH Vs. SHINDA SINGH	August 8, 2011
GURMIT SINGH Vs. INDER PAL SINGH	March 1, 2011
GURMIT SINGH Vs. KAILASH KAUR AND ORS.	July 11, 2011
GURMIT SINGH AND ANOTHER Vs. LACHHMAN SINGH AND OTHERS	May 11, 2011
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 16, 2011
GURMUKH SINGH Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.	December 6, 2011
GURMUKH SINGH Vs. THE STATE OF PUNJAB AND OTHERS	November 16, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB	May 24, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB	January 25, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB AND OTHERS	March 9, 2011
GURMUKH SINGH Vs. STATE OF HARYANA	December 9, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB	January 27, 2011
GURMUKH SINGH Vs. STATE OF PUNJAB	January 28, 2011
GURMUKH SINGH Vs. JANMEJA SINGH	June 2, 2011
GURMUKH SINGH @ GORKHI Vs. STATE OF PUNJAB	December 7, 2011
GURMUKH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	July 11, 2011
GURNAIB KAUR Vs. ACHHRA SINGH AND OTHERS	May 11, 2011
GURNAIB SINGH Vs. THE FOOD CORPORATION OF INDIA AND ANS	October 17, 2011
GURNAM Vs. STATE OF HARYANA	October 19, 2011
GURNAM KAUR Vs. MAHA SINGH	March 4, 2011
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.	March 23, 2011
GURNAM SINGH Vs. SMT. RANJIT KAUR AND ORS.	March 4, 2011
GURNAM SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER AND ORS	April 21, 2011
GURNAM SINGH Vs. STATE OF PUNJAB	July 8, 2011
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	October 5, 2011
GURNAM SINGH UNDAL Vs. STATE OF PUNJAB	July 25, 2011
GURNEK SINGH Vs. STATE OF PUNJAB AND ANR	January 13, 2011
GURPAL SINGH Vs. STATE OF PUNJAB	April 29, 2011
GURPAL SINGH Vs. S.S.NEHRA	November 4, 2011
GURPAL SINGH @ PALA Vs. STATE OF PUNJAB	April 18, 2011
GURPAL SINGH AND ORS. Vs. STATE OF PUNJAB	March 3, 2011
GURPARSHAD Vs. SUPERINTENDENT, CENTRAL JAIL	May 20, 2011
GURPREET KAUR Vs. STATE OF PUNJAB	January 27, 2011
GURPREET KAUR Vs. BIKRAMJEET SINGH	July 29, 2011
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 19, 2011
GURPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 2, 2011
GURPREET KAUR AND ANR. Vs. STATE OF U.T. CHANDIGARH AND ORS.	April 26, 2011
GURPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 4, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	February 15, 2011
GURPREET SINGH Vs. STATE OF PUNJAB AND ANR.	February 14, 2011
GURPREET SINGH Vs. STATE OF HARYANA AND ORS	August 29, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	May 26, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	May 20, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	January 28, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	October 31, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	March 21, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	March 4, 2011
GURPREET SINGH Vs. BRIJINDER BHARDWAJ	March 4, 2011
GURPREET SINGH Vs. STATE OF PUNJAB	March 28, 2011
GURPREET SINGH Vs. STATE OF PUNJAB AND ANOTHER	November 8, 2011
GURPREET SINGH Vs. MANJIT KAUR	September 27, 2011
GURPREET SINGH @ PEETA Vs. STATE OF PUNJAB	December 20, 2011
GURPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2011
GURPREET SINGH AND COMPANY Vs. STATE OF PUNJAB	October 4, 2011
GURPREET SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.	February 25, 2011
GURPREET SINGH SANGHA @ GOGA Vs. STATE OF PUNJAB AND ANOTHER	August 17, 2011
GURSHARAN DASS AGGARWAL Vs. STATE OF PUNJAB	September 16, 2011
GURSHARAN KAUR Vs. KULDIP KAUR AND ANR.	February 4, 2011
GURSHARAN SINGH Vs. STATE OF PUNJAB	March 17, 2011
GURSHARANJIT KAUR AND OTHER Vs. THE STATE OF PUNJAB AND OTHERS	September 27, 2011
GURSHAVINDER SINGH Vs. BALTEJ KAUR	March 10, 2011
GURTEJ SINGH Vs. STATE OF PUNJAB	February 11, 2011
GURU BACHAN KAUR AND OTHERS Vs. HARBIR SINGH AND ANOTHER	January 18, 2011
GURU NANAK DEV UNIVERSITY AND OTHERS Vs. CHARANJIT KAUR	December 6, 2011
GURU NANAK ITC Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
GURUDWARA MANJI SAHIB AND ANR. Vs. TARA SINGH AND ANR.	April 28, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB	March 29, 2011
GURVINDER SINGH Vs. VINAYAK BAHL	March 16, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB	March 7, 2011
GURVINDER SINGH Vs. STATE OF PUNJAB	April 5, 2011
GURVINDER SINGH ALIAS ANGREJ SINGH Vs. GINDER SINGH AND OTHERS	February 24, 2011
GURVINDER SINGH AND ANR. Vs. JIT SINGH	February 28, 2011
GURWINDER SINGH Vs. STATE OF PUNJAB AND ORS	April 18, 2011
GURWINDER SINGH Vs. STATE OF PUNJAB	March 18, 2011
GURWINDER SINGH @ MINTU Vs. STATE OF PUNJAB	November 2, 2011
GURWINDER SINGH @ NEELA AND ANR. Vs. STATE OF PUNJAB AND ORS.	June 1, 2011
GURWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND ANOTHER	December 22, 2011
HAJUR SINGH Vs. SMT. SARANJEET KAUR	March 11, 2011
HAKAM Vs. STATE OF HARYANA	August 25, 2011
HANS RAJ AND ORS. Vs. STATE OF PUNJAB AND ORS.	July 11, 2011
HANSI IMPROVEMENT TRUST Vs. NARINDER KUMAR JAIN AND ORS.	January 24, 2011
HAR BHAGWAN Vs. STATE OF UNION TERRITORY, CHANDIGARH	September 1, 2011
HAR BHAGWAN @ BHAGWAN DASS Vs. DEVINDER KUMAR GOGIA	November 26, 2011
HARASH KUMAR S/O. SH. SANTOSH KUMAR Vs. THE STATE OF PUNJAB THROUGH THE FINANCIAL COMMISSIONER REVENUE, PUNJAB, CIVIL SECRETARIAT, PUNJAB AND ORS.	August 19, 2011
HARBANS KAUR Vs. D K GARG AND ANR	March 21, 2011
HARBANS KAUR Vs. AMARJIT KAUR AND OTHERS	December 14, 2011
HARBANS KAUR Vs. STATE OF PUNJAB AND OTHERS	September 6, 2011
HARBANS KAUR Vs. INDIAN OIL CORPORATION AND ANOTHER	December 16, 2011
HARBANS KAUR Vs. JASWANT SINGH	February 17, 2011
HARBANS KAUR AND ANR. Vs. JAGIR SINGH AND ORS.	January 19, 2011
HARBANS LAL Vs. BANK OF INDIA AND OTHERS	August 4, 2011
HARBANS LAL Vs. STATE OF PUNJAB AND ANR.	March 18, 2011
HARBANS LAL AND ANR Vs. STATE OF PUNJAB AND ORS	March 21, 2011
HARBANS LAL CHUGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA	May 3, 2011
HARBANS LAL KASHMIRI CHAND Vs. HEM RAJ GOYAL	November 7, 2011
HARBANS SINGH Vs. GERMAN SINGH	April 20, 2011
HARBANS SINGH Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
HARBANS SINGH Vs. FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS	May 23, 2011
HARBANS SINGH Vs. SAMITTAR SINGH AND OTHERS	December 7, 2011
HARBANS SINGH Vs. STATE OF PUNJAB	March 31, 2011
HARBANS SINGH Vs. STATE OF PUNJAB	January 27, 2011
HARBANS SINGH Vs. STATE OF PUNJAB	April 18, 2011
HARBANS SINGH Vs. STATE OF PUNJAB	December 5, 2011
HARBANS SINGH Vs. HARMAIL SINGH	July 12, 2011
HARBANS SINGH Vs. STATE OF PUNJAB AND ORS.	May 30, 2011
HARBANS SINGH S/O RATTAN SINGH Vs. MUNICIPAL COMMITTEE MOGA AND ORS.	January 10, 2011
HARBHAJAN RAM Vs. UNION OF INDIA & OTHERS	September 15, 2011
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER (CO-OPERATION)	April 28, 2011
HARBHAJAN SINGH Vs. SUKHJINDER SINGH AULAK @ BILLA	July 4, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB	February 22, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB	January 25, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.	March 14, 2011
HARBHAJAN SINGH Vs. STATE OF PUNJAB	December 13, 2011
HARBHAJAN SINGH Vs. SUBHASH AND COMPANY	July 15, 2011
HARBHAJAN SINGH AHUJA Vs. SUKHDEV SINGH	September 6, 2011
HARBHAJAN SINGH AND ANOTHER Vs. DALJIT SINGH SAHI AND ANOTHER	November 4, 2011
HARBHAJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 26, 2011
HARBHAJAN SINGH S/O RALIA RAM Vs. STATE OF PUNJAB	January 19, 2011
HARBHAJAN SINGH SANDHU Vs. UNION OF INDIA	September 21, 2011
HARBHEJ SINGH Vs. DARSHAN MOUDGIL	March 1, 2011
HARCHAND SINGH Vs. GRAM PANCHAYAT, VILLAGE BHAKATGARH AND OTHERS	January 12, 2011
HARCHAND SINGH Vs. STATE OF PUNJAB	February 1, 2011
HARCHARAN SINGH Vs. SARABJIT SINGH	December 21, 2011
HARCHARAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 29, 2011
HARCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	April 8, 2011
HARCHARAN SINGH AND OTHERS Vs. SARABJIT SINGH AND OTHERS	November 21, 2011
HARDAS SINGH Vs. DARSHAN SINGH	January 17, 2011
HARDEEP SINGH Vs. STATE OF PUNJAB	December 19, 2011
HARDEEP SINGH Vs. STATE OF HARYANA	November 16, 2011
HARDEEP SINGH @ SONU AND ORS. Vs. STATE OF PUNJAB	June 30, 2011
HARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 29, 2011
HARDEEP SINGH SUNDRIA, ADVOCATE Vs. STATE OF HARYANA	November 2, 2011
HARDEV SINGH Vs. DIRECTOR LAND RECORD, PUNJAB AND OTHERS.	November 17, 2011
HARDEV SINGH Vs. SOHAN LAL AND ORS	July 14, 2011
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS	September 7, 2011
HARDEV SINGH Vs. STATE OF PUNJAB	December 27, 2011
HARDEV SINGH Vs. PARAMJIT KAUR AND OTHERS	November 18, 2011
HARDEV SINGH Vs. STATE OF PUNJAB	July 14, 2011
HARDEV SINGH @ DEBU Vs. STATE OF PUNJAB	January 20, 2011
HARDEV SINGH AND ANR. Vs. STATE OF PUNJAB	March 18, 2011
HARDEV SINGH BILKHU Vs. MEHTAB SINGH	March 21, 2011
HARDEVINDER SINGH Vs. PARAMJIT SINGH	July 28, 2011
HARDIAL MEHTA Vs. STATE OF PUNJAB AND OTHERS	January 7, 2011
HARDIP SINGH Vs. STATE OF PUNJAB AND OTHERS	August 17, 2011
HARDIT SINGH Vs. KAMALJIT KAUR	February 14, 2011
HARDYAL SIDHU Vs. REKHA RANI	April 28, 2011
HARI CHAND AGGARWAL Vs. STATE OF PUNJAB	August 9, 2011
HARI KISHAN GOEL Vs. JOONIX INDIA	March 14, 2011
HARI KRISHAN GOEL Vs. JOONIX INDIA	March 24, 2011
HARI MOHAN DIXIT AND ORS. Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.	February 10, 2011
HARI OM Vs. STATE OF HARYANA	March 17, 2011
HARI PAL Vs. STATE OF HARYANA AND ANR.	March 15, 2011
HARI RAM Vs. STATE OF HARYANA	March 28, 2011
HARI RAM Vs. ISHWAR SINGH AND ORS.	March 16, 2011
HARI RAM Vs. UNION TERRITORY	January 12, 2011
HARI RICE MILL Vs. UHBVN & ANOTHER	January 18, 2011
HARI SINGH Vs. JASWANT SINGH	May 2, 2011
HARI SINGH Vs. STATE OF PUNJAB THROUGH COLLECTOR	March 29, 2011
HARI SINGH Vs. STATE OF HARYANA	March 28, 2011
HARI SINGH Vs. STATE OF PUNJAB	December 7, 2011
HARI SINGH Vs. STATE OF PUNJAB AND OTHERS	April 1, 2011
HARINDER KAUR AND ORS. Vs. DARBARA SINGH AND ORS.	February 11, 2011
HARINDER KUMAR Vs. STATE OF PUNJAB	May 3, 2011
HARINDER SINGH Vs. DIVISIONAL COMMISSIONER AND ORS.	August 3, 2011
HARINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
HARINDER SINGH @ BURI Vs. STATE OF PUNJAB	April 26, 2011
HARINDER SINGH AND OTHERS Vs. GURMINDER KAUR	November 16, 2011
HARINDER SINGH SAINI Vs. STATE OF HARYANA AND ORS	February 15, 2011
HARISH CHAND AND OTHERS Vs. ANIL KUMAR	September 5, 2011
HARISH CHHABRA Vs. STATE OF PUNJAB	October 18, 2011
HARISH KUMAR Vs. PRITAM KAUR	July 20, 2011
HARISH KUMAR @ HAPPY Vs. STATE OF PUNJAB & ANR.	August 18, 2011
HARISH KUMAR GUPTA Vs. STATE OF HARYANA	September 21, 2011
HARJEET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 7, 2011
HARJEET SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 14, 2011
HARJEET SINGH Vs. STATE OF PUNJAB	March 7, 2011
HARJEET SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 5, 2011
HARJEET SINGH GUJRAL Vs. SURENDER	March 4, 2011
HARJINDER KAUR Vs. STATE OF PUNJAB	January 27, 2011
HARJINDER KAUR Vs. STATE OF PUNJAB AND ANR.	February 10, 2011
HARJINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	November 18, 2011
HARJINDER PAL KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 18, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB AND ANR.	January 10, 2011
HARJINDER SINGH Vs. FINANCIAL COMMISSIONER CO-OPERATIVE PUNJAB	April 25, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB	April 6, 2011
HARJINDER SINGH Vs. BALJIT KAUR	October 31, 2011
HARJINDER SINGH Vs. STATE OF PUNJAB	December 13, 2011
HARJINDER SINGH Vs. SEWA SINGH AND OTHERS	September 20, 2011
HARJINDER SINGH Vs. SANDEEP KAUR	October 13, 2011
HARJINDER SINGH Vs. VED PARKASH	June 2, 2011
HARJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 5, 2011
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB	March 18, 2011
HARJIT KAUR Vs. STATE OF PUNJAB	April 20, 2011
HARJIT KAUR Vs. STATE OF PUNJAB	May 5, 2011
HARJIT KAUR MANN Vs. STATE OF PUNJAB AND ANR.	January 17, 2011
HARJIT SINGH Vs. MEHNGA SINGH AND ORS.	February 11, 2011
HARJIT SINGH @ GORA AND ANR. Vs. STATE OF PUNJAB	April 18, 2011
HARJIT SINGH AND ORS. Vs. STATE OF PUNJAB	February 10, 2011
HARJOT SINGH Vs. GURJIT KAUR	March 7, 2011
HARJOT SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.	January 24, 2011
HARKAMAL JIT SINGH AND ORS Vs. U T AND ANR	March 3, 2011
HARKEWAL KAUR Vs. SRI KRISHAN AGGARWAL	March 10, 2011
HARKIRAT SINGH Vs. STATE OF HARYANA	February 7, 2011
HARKIRAT SINGH MANGAT Vs. ROHIT THAPAR AND ANR.	January 27, 2011
HARKISHAN Vs. UNION OF INDIA	February 3, 2011
HARKRISHAN LAL Vs. SUPERINTENDING CANAL OFFICER	January 31, 2011
HARLAL SINGH Vs. STATE OF PUNJAB	November 4, 2011
HARLEEN KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 21, 2011
HARMANPREET SINGH @ MANAK SINGH AND ANR. Vs. STATE OF PUNJAB	March 15, 2011
HARMEET KAUR AND ORS Vs. PUNJAB STATE	January 13, 2011
HARMEL SINGH Vs. STATE OF PUNJAB	April 5, 2011
HARMINDER KAUR Vs. GURTAR SINGH	February 17, 2011
HARMOHAN SINGH Vs. STATE OF HARYANA	January 5, 2011
HARMOHINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ANR.	May 2, 2011
HARNAM SINGH AND ANR. Vs. STATE OF HARYANA AND ANR.	March 21, 2011
HARNEK SINGH Vs. STATE OF PUNJAB	July 27, 2011
HARNEK SINGH AND ORS. Vs. GURDEEP SINGH	February 21, 2011
HARPAL KAUR Vs. RAJ JOGINDER SINGH AND OTHERS	May 27, 2011
HARPAL SINGH Vs. DALJIT SINGH AND ANR.	January 24, 2011
HARPAL SINGH Vs. TARANPREET KAUR	April 7, 2011
HARPAL SINGH AND ANR. Vs. GURDEV KAUR AND ORS.	February 22, 2011
HARPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 15, 2011
HARPINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 23, 2011
HARPREET KAUR Vs. ELECTION TRIBUNAL	July 14, 2011
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 21, 2011
HARPREET KAUR AND ANOTHER Vs. THE COMMISSIONER OF POLICE, AMRITSAR AND OTHERS	October 5, 2011
HARPREET SINGH Vs. KISHAN CHAND AND OTHERS	November 26, 2011
HARPREET SINGH Vs. KAMALPREET KAUR	February 25, 2011
HARPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 2, 2011
HARPREET SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
HARSH VASHISHT Vs. RAJINDER SHARMA	September 27, 2011
HARVINDER KAUR Vs. STATE OF HARYANA	March 22, 2011
HARVINDER SINGH Vs. STATE OF PUNJAB	January 14, 2011
HARVINDER SINGH Vs. STATE OF HARYANA AND ORS	August 16, 2011
HARVINDER SINGH Vs. STATE OF PUNJAB	August 23, 2011
HARWANT KAUR ALIAS SHINDI & ANR Vs. STATE OF PUNJAB & ORS	August 25, 2011
HARWINDER PAL KAUR Vs. KULDEEP SINGH GURM @ KULDEEP SINGH	March 4, 2011
HARWINDER SINGH Vs. STATE OF PUNJAB	March 15, 2011
HARWINDER SINGH @ CHOTTU Vs. STATE OF PUNJAB	September 7, 2011
HARWINDER SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR.	May 23, 2011
HARWINDER SINGH AND ORS. Vs. STATE OF PUNJAB	January 19, 2011
HARYANA AGRICULTURAL UNIVERSITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.	April 28, 2011
HARYANA FINANCIAL CORPORATION, CHANDIGARH Vs. DEVA SINGH, LAW OFFICER	August 2, 2011
HARYANA GLUE WORKS Vs. KAPOOR SINGH	January 31, 2011
HARYANA POWER GENERATION CORPORATION LIMITED Vs. SATLUJ CONSTRUCTION LIMITED	November 2, 2011
HARYANA PROGRESSIVE SCHOOLS CONFERENCE (REGD.) Vs. STATE OF HARYANA AND OTHERS	April 27, 2011
HARYANA PUBLIC SERVICE COMMISSION Vs. SNEH LATA AND OTHERS	July 5, 2011
HARYANA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSIONER	January 10, 2011
HARYANA RICE MILLERS ALIAS DEALERS ASSOCIATION Vs. STATE OF HARYANA	September 22, 2011
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. K L AHUJA AND ANOTHER	March 1, 2011
HARYANA STATE AND ANOTHER Vs. KABUL SINGH	January 27, 2011
HARYANA STATE AND OTHERS Vs. JAI DEEP	May 24, 2011
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. PREM SINGH	April 21, 2011
HARYANA STATE ELECTRICITY BOARD THROUGH ITS UNDER SECRETARY Vs. R.C. GUPTA	August 30, 2011
HARYANA STATE INDUSTRIAL DEVELOPMENT COPORATION Vs. COMMISSIONER OF INCOME TAX	November 23, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. R.C. GUPTA	August 12, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR AND ANR. Vs. BHARAT SANCHAR NIGAM LIMITED	August 1, 2011
HARYANA URBAN DEVELOPMENT AUTHORITY, THROUGH ITS ADMINISTRATOR Vs. BIMLA DEVI AND ORS.	January 25, 2011
HARYANA WAKF BOARD Vs. IQBAL CHAND SHARMA	March 23, 2011
HARYANA WAREHOUSING CORPORATION Vs. UNION OF INDIA AND OTHERS	January 20, 2011
HASIN Vs. STATE OF HARYANA	February 15, 2011
HAWA SINGH Vs. STATE OF HARYANA	January 12, 2011
HAWA SINGH Vs. STATE OF HARYANA	November 22, 2011
HAZARA Vs. STATE OF HARYANA AND OTHERS	January 31, 2011
HAZARA SINGH AND OTHERS Vs. LAL SINGH	November 4, 2011
HAZARI Vs. SUSHILA AND ORS.	February 17, 2011
HAZARI Vs. GRAM PANCHAYAT KHATOTI	February 7, 2011
HC KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 14, 2011
HC SANDEEP KUMAR Vs. STATE OF HARYANA AND ANOTHER	September 30, 2011
HC SATWINDER SINGH Vs. STATE OF PUNJAB	February 11, 2011
HEAD CONSTABLE DARSHAN SINGH Vs. STATE OF HARYANA AND ANR.	October 13, 2011
HEAD CONSTABLE SOM NATH NO. 883 Vs. STATE OF HARYANA	September 5, 2011
HEENA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 13, 2011
HEENA AND ANR. Vs. STATE OF HARYANA AND ORS.	May 3, 2011
HEENA YADAV Vs. THE STATE OF PUNJAB AND OTHERS	August 2, 2011
HEM LATA Vs. SUBHASH CHAND AND ORS.	January 25, 2011
HEM RAJ Vs. STATE OF HARYANA	May 12, 2011
HEMANT GOSWAMI Vs. UNION OF INDIA (UOI) AND ORS.	March 15, 2011
HEMANT SHARMA @ SONU SHARMA Vs. STATE OF PUNJAB	January 6, 2011
HERA DHIR Vs. STATE OF PUNJAB AND ANOTHER	August 19, 2011
HET RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	January 21, 2011
HIMAT SINGH Vs. THE FINANCIAL COMMISSIONER REVENUE	December 6, 2011
HIMMAT SINGH SHERGILL Vs. PARKASH SINGH BADAL	December 15, 2011
HIND SONS AGENCY Vs. JAI PARKASH JAIN	October 3, 2011
HINDU CO-OPERATIVE BANK Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
HINDU SENIOR SECONDARY SCHOOL, KAITHAL Vs. STATE OF HARYANA	May 6, 2011
HINDU URBAN CO-OPERATIVE BANK LIMITED Vs. STATE INFORMATION COMMISSION	May 9, 2011
HINDUSTAN LEVER LTD Vs. GOVERNMENT FOOD INSPECTOR HOSHIARPUR	July 18, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. CENTRAL INFORMATION COMMISSION	January 24, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF PUNJAB	March 7, 2011
HIRA KHAN @ GAJALA Vs. DIVISIONAL COMMISSIONER, PATIALA AND OTHERS	November 18, 2011
HIRA LAL Vs. BABU RAM AND ORS.	April 25, 2011
HIRA MAL ALIAS HIRA LAL Vs. STATE OF HARYANA	March 3, 2011
HIRA SINGH Vs. STATE OF PUNJAB & ORS	October 3, 2011
HIRA SINGH @ HARJIT SINGH Vs. STATE OF PUNJAB	February 10, 2011
HITAISHI MANKIND WELFARE Vs. STATE OF PUNJAB & ORS	August 26, 2011
HITESH KAPOOR AND ANOTHER Vs. UNION OF INDIA AND OTHERS	December 20, 2011
HOME TEX Vs. COMMISSIONER OF INCOME TAX	May 24, 2011
HOSHIAR SINGH Vs. STATE OF HARYANA	March 11, 2011
HOSHIAR SINGH Vs. STATE OF HARYANA	November 4, 2011
HOSHIAR SINGH Vs. HARYANA VIDHUT PARSHARAN NIGAM LTD.	August 23, 2011
HOTI RAM Vs. STATE OF HARAYANA	September 27, 2011
HOUSING BOARD, HARYANA Vs. S B KUMAR, ASSTT ENGINEER AND ANOTHER	November 11, 2011
HUKAM CHAND Vs. STATE OF HARYANA	March 23, 2011
HUKAM CHAND AND ORS Vs. BHAGWAN SINGH YADAV AND ORS	September 8, 2011
HUKAM SINGH Vs. STATE OF HARYANA	February 23, 2011
HUKAM SINGH Vs. STATE OF PUNJAB	April 29, 2011
HYUNDAI MOTOR INDIA LTD. Vs. MRS. RUPINDER PAL KAUR BOPARAI AND ANR.	May 25, 2011
IBBAN AND ORS. Vs. STATE OF HARYANA	January 4, 2011
IBBAR @ IBRAHIM Vs. STATE OF HARYANA	April 19, 2011
IBRAHIM ALI Vs. STATE OF HARYANA	March 4, 2011
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. PERMANENT LOK	August 26, 2011
IMPROVEMENT TRUST PANIPAT Vs. BRIJ LAL MALIK AND ANOTHER	January 3, 2011
IMRAN Vs. STATE OF HARYANA	December 7, 2011
IN RE: A.R.D. REALTY PRIVATE LIMITED; IN RE: POLO HOTELS LIMITED Vs. STATE	November 18, 2011
IN RE: YUSEN AIR AND SEA SERVICE (INDIA) PRIVATE LIMITED AND NYK LOGISTICS (INDIA) LIMITED Vs. STATE	November 18, 2011
INDER PAL BATRA Vs. ARUN BANSAL	March 17, 2011
INDER RAJ SINGH AND OTHERS Vs. STATE OF HARYANA	November 18, 2011
INDER SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, JIND	September 22, 2011
INDER SINGH Vs. STATE OF HARYANA	February 2, 2011
INDER SINGH Vs. SUBE SINGH AND ORS.	February 25, 2011
INDER SINGH Vs. STATE OF HARYANA	September 19, 2011
INDER SINGH Vs. DARA SINGH AND ANR.	January 17, 2011
INDERJEET PARKASH Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH & OTHERS	September 15, 2011
INDERJEET SINGH Vs. THE MAJRI COLONY WELFARE AND FOREST MANAGEMENT SOCIETY OF VILLAGE MAJRI COLONY AND ORS.	March 29, 2011
INDERJIT Vs. JOGINDER SINGH AND OTHERS	October 3, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB	August 30, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER	November 3, 2011
INDERJIT SINGH Vs. INDERJIT KAUR	May 16, 2011
INDERJIT SINGH Vs. GURDIP KAUR	April 19, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB	February 10, 2011
INDERJIT SINGH Vs. STATE OF PUNJAB	February 11, 2011
INDERJIT SINGH Vs. HARKISHAN SINGH	May 17, 2011
INDERJIT SINGH BRAR Vs. SANDEEP BANSAL	March 10, 2011
INDERJIT SINGH SON OF BACHAN SINGH Vs. STATE OF PUNJAB	January 13, 2011
INDIA ASSURANCE COMPANY LIMITED Vs. SEWA SINGH	December 8, 2011
INDIABULLS SECURITIES LTD. Vs. MAHESH KUMAR SARSWAT	March 10, 2011
INDIAN ACRYLICS LTD Vs. PRESIDING OFFIDER	February 4, 2011
INDIAN BANK Vs. PUNJAB SPINNING AND WEAVING MILLS LTD	January 27, 2011
INDIAN HARDWARE INDUSTRY LTD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER	February 23, 2011
INDIAN OIL CORPORATION Vs. BABA LAL JI FILING STATION	July 4, 2011
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA REPRESENTING NORTHERN RAILWAYS	September 14, 2011
INDIAN OIL CORPORATION LTD Vs. NEENA GOYAL	May 11, 2011
INDU AND ANR. Vs. STATE OF HARYANA AND ORS.	February 15, 2011
INDU DOGRA Vs. STATE OF PUNJAB	March 8, 2011
INDU LATA AGGARWAL Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES	February 24, 2011
INDUSTRIAL ORGANICS LIMITED Vs. STATE OF PUNJAB	March 25, 2011
INIRAWATI Vs. SURAT SINGH AND ORS.	January 6, 2011
INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. SHAINA AND ANR.	February 14, 2011
INTERNATIONAL CARS & MOTORS LTD. Vs. STATE OF PUNJAB AND OTHERS	October 17, 2011
INTERNATIONAL TRACTORS LIMITED Vs. PRESIDING OFFICER LABOUR COURT	January 13, 2011
IQBAL KAUR Vs. DAYAL SINGH	April 29, 2011
IQBAL MOHAMMAD Vs. STATE OF PUNJAB AND OTHERS	December 5, 2011
IQBAL SINGH Vs. JOGINDER PAL JAIN	May 18, 2011
IQBAL SINGH Vs. SHAMSHER SINGH PURI	March 25, 2011
IQBAL SINGH Vs. M/S. GIAN CHAND MANGAT RAI COMMISSION AGENTS AND OTHERS	March 10, 2011
IQBAL SINGH Vs. PUNJAB STATE THROUGH COLLECTOR AMRITSAR	September 14, 2011
IQBAL SINGH Vs. STATE OF PUNJAB	February 10, 2011
IQBAL SINGH Vs. MARKET COMMITTEE AND ORS.	March 17, 2011
IQBAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 27, 2011
IRFAN Vs. STATE OF HARYANA AND ORS.	March 11, 2011
ISHAR SINGH Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH AT S.A.S. NAGAR, MOHALI AND ANOTHER	March 29, 2011
ISHAR SINGH & OTHERS Vs. THE STATE OF HARYANA & OTHERS	December 20, 2011
ISHWAR Vs. STATE OF HARYANA	March 10, 2011
ISHWAR AND ORS Vs. STATE OF HARYANA AND ANR	March 21, 2011
ISHWAR LAL @ PAPPU Vs. STATE OF PUNJAB AND ANOTHER	October 5, 2011
ISHWAR SINGH Vs. STATE OF PUNJAB	March 7, 2011
ISHWAR SINGH Vs. WORKMEN COMPENSATION COMMISSIONER	March 3, 2011
ISHWAR SINGH Vs. THE STATE OF HARYANA AND ORS.	April 1, 2011
ISHWAR SINGH Vs. CHAUDHARY CHARAN SINGH HRY AGRICULTURAL UNIVERSITY	December 12, 2011
ISHWAR SINGH Vs. STATE OF HARYANA AND ORS.	May 26, 2011
ISHWAR SINGH Vs. SMT. PREM KAUR AND ORS.	March 16, 2011
ISHWAR SINGH Vs. STATE OF HARYANA	November 17, 2011
ISHWARI PARSHAD Vs. STATE OF HARYANA AND OTHERS	November 7, 2011
ISWHAR DASS Vs. SANJIV KUMAR	February 11, 2011
ITS WORKMEN OF GURGAON LABORATORIES Vs. PRESIDING OFFICER, LABOUR COURT-I AND ANR.	March 23, 2011
IVAN JAIN AND ORS. Vs. STATE OF HARYANA AND ANR.	January 13, 2011
J P COMMERCIAL COMPLEX, 216-B, SUTEHRI ROAD, HOSHIARPUR THROUGH ITS PROPRIETOR SMT SARABJIT KAUR R/O HOUSE NO 52, SECTOR 15-A, CHANDIGARH Vs. STATE OF PUNJAB THROUGH ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE, PUNJAB CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER	August 18, 2011
J S CHOUDHARY Vs. RITU DEVI	January 25, 2011
J.K. LAKSHMI CEMENT LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	July 14, 2011
J.K. VERMA AND ANR. Vs. SUDESH KUMAR JAIN AND ANR.	January 27, 2011
J.L. PURI Vs. UNITED INDIA INSURANCE COMPANY AND ANOTHER	August 18, 2011
J.R. ABROL, 155, AGGAR NAGAR, LUDHIANA Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA, THROUGH ITS CHAIRMAN, AND ANOTHER	December 7, 2011
J.R. AHUJA Vs. COMMISSIONER OF INCOME TAX	November 8, 2011
JAFAR IQBAL Vs. STATE OF PUNJAB	May 2, 2011
JAG MOHAN Vs. SATYA NARAIN AND ORS.	January 6, 2011
JAG PARVESH Vs. STATE OF HARYANA	March 11, 2011
JAGAN @ JAGAN NATH Vs. STATE OF HARYANA	July 25, 2011
JAGAT RAM Vs. STATE OF PUNJAB AND ORS.	March 23, 2011
JAGAT SARUP Vs. STATE OF HARYANA	February 21, 2011
JAGAT SINGH & CO & ORS Vs. STATE OF PUNJAB AND ORS	September 1, 2011
JAGBIR SINGH Vs. STATE OF HARYANA	January 10, 2011
JAGBIR SINGH Vs. HARYANA SAHITYA AKADEMI	March 15, 2011
JAGBIR SINGH AND ANOTHER Vs. RAMPAT AND OTHERS	March 22, 2011
JAGDEEP KUMAR Vs. STATE OF PUNJAB	January 13, 2011
JAGDEV SINGH Vs. AJAIB SINGH	August 10, 2011
JAGDEV SINGH Vs. STATE OF PUNJAB	February 25, 2011
JAGDISH Vs. DIRECTOR CONSOLIDATION HARYANA	March 21, 2011
JAGDISH Vs. STATE OF HARYANA	March 15, 2011
JAGDISH Vs. STATE OF HARYANA	December 14, 2011
JAGDISH Vs. STATE OF HARYANA	March 4, 2011
JAGDISH Vs. STATE OF HARYANA AND OTHERS	May 18, 2011
JAGDISH @ PAPPU Vs. STATE OF HARYANA	April 6, 2011
JAGDISH CHANDER DHAWAN Vs. SH. RAKESH DHAWAN AND ANOTHER	April 20, 2011
JAGDISH KUMAR Vs. AMAR KUMAR AND ORS.	February 17, 2011
JAGDISH KUMAR Vs. STATE OF HARYANA AND OTHERS	April 1, 2011
JAGDISH KUMAR JAIN AND ORS. Vs. STATE OF HARYANA AND ORS.	July 7, 2011
JAGDISH KUMAR SEHGAL Vs. THE PUNJAB STATE POWER CORPORATION LTD. AND ANR.	April 29, 2011
JAGDISH MITTER PURI Vs. BALDEV SINGH AND ORS.	March 16, 2011
JAGDISH RAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	October 3, 2011
JAGDISH RAI, CONTRACTOR Vs. THE EXECUTIVE ENGINEER AND ORS.	April 1, 2011
JAGDISH RAM Vs. JAGTAR SINGH AND ORS.	February 23, 2011
JAGDISH SINGH Vs. RAJINDER SINGH AND ANR.	January 14, 2011
JAGDISH SINGH @ DEESA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 14, 2011
JAGDISH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
JAGDISH SINGH LAMBERDAR Vs. STATE OF PUNJAB AND ORS.	March 21, 2011
JAGGI @ JAGIR SINGH AND ANR Vs. STATE OF HARYANA	January 13, 2011
JAGIR SINGH Vs. COMMISSIONER (APPEALS), JALANDHAR DIVISION	December 8, 2011
JAGIR SINGH Vs. STATE OF HARYANA	February 1, 2011
JAGIR SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.	April 29, 2011
JAGJEET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	January 13, 2011
JAGJINDER SINGH Vs. STATE OF PUNJAB	July 6, 2011
JAGJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 22, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND ORS.	March 3, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 19, 2011
JAGJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	March 9, 2011
JAGJIT SINGH ALIAS JAGGA Vs. STATE OF PUNJAB	September 21, 2011
JAGJIT SINGH GILL Vs. SATWANT KAUR	October 12, 2011
JAGJIT SINGH, S/O. JASWANT SINGH (SINCE DECEASED) Vs. SHRI B.L. BAJAJ AND ORS.	March 22, 2011
JAGJOT SINGH Vs. STATE OF PUNJAB AND OTHERS	September 22, 2011
JAGMAL SINGH Vs. ARPANA RESEARCH AND CHARITIES TRUST	May 19, 2011
JAGMOHAN CHOPRA Vs. DIVISIONAL COMMISSIONER	February 17, 2011
JAGPAL SINGH Vs. MOHINDER KUMAR AGGARWAL	September 28, 2011
JAGPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	April 8, 2011
JAGPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2011
JAGRAM Vs. DILBAGH SINGH	March 3, 2011
JAGROOP SINGH @ ROOPA Vs. STATE OF PUNJAB	February 4, 2011
JAGSEER SINGH ALIAS SONU ALIAS JOGA ALIAS DAVINDER SINGH Vs. STATE OF PUNJAB	May 25, 2011
JAGSIR SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, FARIDKOT AND OTHERS	May 23, 2011
JAGSIR SINGH @ JANGIRA Vs. STATE OF PUNJAB	April 18, 2011
JAGSIR SINGH AND OTHERS Vs. STATE OF PUNJAB	September 8, 2011
JAGTAR SINGH Vs. STATE OF PUNJAB	December 21, 2011
JAGTAR SINGH Vs. BALWANT KAUR	August 30, 2011
JAGTAR SINGH Vs. SHINGARA SINGH AND ANOTHER	December 14, 2011
JAGTAR SINGH Vs. RAJBINDER KAUR	February 23, 2011
JAGTAR SINGH Vs. MANGAT SAINI	January 19, 2011
JAGTAR SINGH Vs. STATE OF PUNJAB AND ANR.	February 25, 2011
JAGTAR SINGH @ KAKA Vs. STATE OF PUNJAB	March 4, 2011
JAGTAR SINGH AND ANR Vs. STATE OF PUNJAB	April 18, 2011
JAGTAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 29, 2011
JAGTAR SINGH AND ORS. Vs. IND KAUR	February 17, 2011
JAGTU (DECEASED) THROUGH HIS LRS AND OTHERS Vs. RAM CHAND ALIAS JHANDA AND OTHERS	November 11, 2011
JAGVINDER ALIAS JOGENDER ALIAS KALA Vs. STATE OF HARYANA	March 29, 2011
JAGVIR KAUR Vs. STATE OF PUNJAB	May 6, 2011
JAGWANT SINGH Vs. STATE OF PUNJAB	March 17, 2011
JAGWINDER KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	September 2, 2011
JAGWINDER SINGH Vs. STATE OF PUNJAB	April 18, 2011
JAI HANUMAN BAJRANG BALI CO. Vs. STATE OF HARYANA AND ANR.	February 28, 2011
JAI KARAN MATTU Vs. STATE OF PUNJAB	August 16, 2011
JAI KUMAR Vs. KULDEEP SINGH	November 1, 2011
JAI LAL Vs. STATE OF HARYANA	March 14, 2011
JAI MATA TRADERS Vs. UNIQUE FOUNDARY REGD	March 17, 2011
JAI NARAIN DAHIYA AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS	January 7, 2011
JAI NARAIN JAKHAR Vs. STATE OF HARYANA	October 19, 2011
JAI PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 9, 2011
JAI PARKASH Vs. STATE OF HARYANA	April 1, 2011
JAI PARKASH @ BHURA AND ANOTHER Vs. STATE OF HARYANA	August 25, 2011
JAI PARKASH ALIAS PARKASH Vs. STATE OF HARYANA	September 7, 2011
JAI PARKASH AND OTHERS Vs. SHAMLAT PATTI SURDAS OF VILLAGE THUA TEHSIL AND DISTRICT JIND THROUGH ITS PROPRIETORS	November 18, 2011
JAI SINGH Vs. PANJAB UNIVERSITY	May 25, 2011
JAI SINGH Vs. STATE OF PUNJAB	March 21, 2011
JAI SINGH @ JAIYA S/O RISAL SINGH Vs. THE STATE OF HARYANA	July 6, 2011
JAIBIR SINGH MALIK AND ORS. Vs. STATE OF HARYANA AND ORS.	September 16, 2011
JAIDEV SINGH Vs. THE STATE OF PUNJAB	May 3, 2011
JAIKUM AND ORS. Vs. STATE OF HARYANA	January 17, 2011
JAILA SINGH Vs. STATE OF PUNJAB	January 13, 2011
JAIMAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS	July 6, 2011
JAIMAL SINGH Vs. FINANCIAL COMMISSIONER	August 10, 2011
JAIN MOTORS REGD.PATIALA Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL	December 12, 2011
JAINUDIN Vs. STATE OF PUNJAB	July 14, 2011
JAKIR HUSSAIN Vs. STATE OF HARYANA	December 7, 2011
JALANDHAR IMPROVEMENT TRUST Vs. THE TRIBUNAL CONSTITUTION UNDER THE PUNJAB TOWN IMPROVEMENT TRUST AND ANR.	March 30, 2011
JALANDHAR IMPROVEMENT TRUST Vs. KULDIP KAUR	February 3, 2011
JALIA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	April 8, 2011
JALOUR SINGH SON OF HARNEK SINGH, RESIDENT OF VILLAGE PATHRALA, TEHSIL AND DISTRICT PATIALA Vs. STATE OF PUNJAB, THROUGH SECRETARY HOME, PUNJAB, CHANDIGARH, AND OTHERS	November 8, 2011
JAN KISHORE Vs. STATE OF HARYANA	August 18, 2011
JANAK RAJ Vs. STATE OF PUNJAB	September 7, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB	March 7, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS	May 4, 2011
JARNAIL SINGH Vs. M/S K. SANDHU AND SONS	May 10, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS	December 7, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.	September 13, 2011
JARNAIL SINGH Vs. NARANJAN KAUR	January 27, 2011
JARNAIL SINGH Vs. STATE OF PUNJAB	April 19, 2011
JARNAIL SINGH Vs. THE STATE OF PUNJAB AND ANR.	July 11, 2011
JARNAIL SINGH LAMBA Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN, YOGAKSHEMA, JEEVAN BEEMA MARG, MUMBAI 21 AND OTHERS	September 2, 2011
JASBIR ALIAS BANTI ALIAS JASBIR SINGH Vs. STATE OF HARYANA	January 7, 2011
JASBIR KAUR Vs. GURPREET SINGH	March 11, 2011
JASBIR KAUR Vs. STATE OF HARYANA	February 11, 2011
JASBIR KAUR Vs. RANDHIR SINGH BAJWA	May 9, 2011
JASBIR KAUR Vs. ORIENTAL INSURANCE CO LTD	August 24, 2011
JASBIR KAUR W/O IQBAL SINGH Vs. CHIEF COMMISSIONER GURDWARA ELECTIONS, GOVT OF INDIA, CHANDIGARH AND OTHERS	August 26, 2011
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS	December 27, 2011
JASBIR SINGH Vs. STATE OF PUNJAB	May 12, 2011
JASBIR SINGH Vs. SUKHWINDER SINGH AND OTHERS	November 2, 2011
JASBIR SINGH Vs. STATE OF PUNJAB	December 22, 2011
JASBIR SINGH Vs. STATE OF HARYANA AND OTHERS	October 4, 2011
JASBIR SINGH Vs. STATE OF PUNJAB AND OTHERS	May 10, 2011
JASBIR SINGH Vs. COMMISSIONER	July 14, 2011
JASBIR SINGH Vs. RANJIT SINGH	February 10, 2011
JASBIR SINGH Vs. JOGINDER SINGH	January 14, 2011
JASBIR SINGH Vs. STATE OF PUNJAB	March 30, 2011
JASBIR SINGH Vs. MUNICIPALITY GARDHIWALA	July 12, 2011
JASBIR SINGH Vs. STATE OF HARYANA	April 26, 2011
JASBIR SINGH AND ANR. Vs. STATE OF HARYANA	April 8, 2011
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
JASBIR SINGH DHILLON Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ANR.	April 29, 2011
JASJIT SINGH Vs. PREM HARJIT SINGH	November 28, 2011
JASJIT SINGH Vs. UNION TERRITORY, CHANDIGARH AND ANR.	August 24, 2011
JASKARAN SINGH BHINDER Vs. STATE OF PUNJAB AND ORS	January 13, 2011
JASLEEN KAUR ALIAS JASWINDER KAUR Vs. STATE OF PUNJAB	September 13, 2011
JASMAIL KAUR Vs. MALKIAT SINGH	December 1, 2011
JASMAIL SINGH Vs. STATE OF PUNJAB AND ORS.	March 23, 2011
JASMAIL SINGH Vs. STATE OF PUNJAB	January 13, 2011
JASMEEN ALIAS PINKY Vs. STATE OF PUNJAB AND ORS.	September 16, 2011
JASMER Vs. STATE OF HARYANA	March 23, 2011
JASMER @ GUDDU Vs. STATE OF HARYANA	July 21, 2011
JASPAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ANR.	May 20, 2011
JASPAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 2, 2011
JASPAL SINGH Vs. STATE OF PUNJAB	February 10, 2011
JASPAL SINGH Vs. STATE OF PUNJAB AND ANR.	March 10, 2011
JASPAL SINGH Vs. STATE OF PUNJAB	April 26, 2011
JASPAL SINGH Vs. NARINDER SINGH AND ANOTHER	February 9, 2011
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
JASPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB	January 18, 2011
JASPAL SINGH AND ANR. Vs. STATE OF PUNJAB	May 20, 2011
JASPAL SINGH AND ORS. Vs. SH. SANJIV KAUSHAL AND ORS.	July 13, 2011
JASPHUL SINGH ADVOCATE Vs. BALWANT SINGH AND ANR.	January 25, 2011
JASPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
JASPREET KAUR Vs. STATE OF PUNJAB AND OTHERS	March 16, 2011
JASPREET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	January 13, 2011
JASPREET SINGH AND ORS Vs. STATE OF PUNJAB & ORS	August 18, 2011
JASTINDER SINGH @ FAKIR MOHAMMAD AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	November 16, 2011
JASVIR KAUR Vs. STATE OF PUNJAB	January 4, 2011
JASVIR KAUR Vs. STATE OF PUNJAB	May 31, 2011
JASVIR KAUR & ANOTHER Vs. STATE OF PUNJAB	November 28, 2011
JASVIR KAUR ALIAS SHEERO Vs. STATE OF PUNJAB	February 21, 2011
JASVIR SINGH Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
JASVIR SINGH AND ORS Vs. STATE OF PUNJAB	April 21, 2011
JASWANT AND OTHERS Vs. SUPYAR DEVI AND OTHERS	December 14, 2011
JASWANT KAUR @ MACMULLAN Vs. GURMEET SINGH AND ANOTHER	January 12, 2011
JASWANT SINGH Vs. STATE OF PUNJAB AND OTHERS	December 19, 2011
JASWANT SINGH Vs. STATE OF PUNJAB	July 7, 2011
JASWANT SINGH Vs. DARSHAN SINGH AND ANR.	March 11, 2011
JASWANT SINGH Vs. THE STATE OF PUNJAB	February 10, 2011
JASWANT SINGH Vs. STATE OF PUNJAB	August 1, 2011
JASWANT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB	August 8, 2011
JASWANT SINGH Vs. STATE OF PUNJAB	March 7, 2011
JASWANT SINGH (THROUGH CENTRAL JAIL, FEROZEPUR) Vs. STATE OF PUNJAB	January 7, 2011
JASWANT SINGH ALIAS DHANWANT SINGH Vs. STATE OF HARYANA AND OTHERS	December 22, 2011
JASWANT SINGH AND ANR. Vs. KULDIP RAJ AND ORS.	January 19, 2011
JASWANTI DEVI Vs. STATE OF HARYANA AND ANOTHER	April 18, 2011
JASWINDER KAUR Vs. STATE OF PUNJAB AND ORS.	March 14, 2011
JASWINDER KAUR Vs. STATE OF PUNJAB	April 25, 2011
JASWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB	October 3, 2011
JASWINDER KAUR AND ANR. Vs. STATE OF PUNJAB	May 24, 2011
JASWINDER PAL Vs. STATE OF PUNJAB	December 1, 2011
JASWINDER SINGH Vs. STATE OF HARYANA	July 28, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB	April 6, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB	March 16, 2011
JASWINDER SINGH Vs. UNION OF INDIA AND ANOTHER	August 4, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB AND ANR.	January 13, 2011
JASWINDER SINGH Vs. STATE OF PUNJAB & OTHERS	November 16, 2011
JASWINDER SINGH @ BUNTY AND ANR. Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
JASWINDER SINGH ALIAS JASSI Vs. STATE OF PUNJAB	March 17, 2011
JASWINDER SINGH AND OTHERS Vs. GAMDOOR SINGH AND ANOTHER	December 1, 2011
JASWINDER SINGH SANDHU Vs. COL RAMINDER SINGH (RETIRED) AND ANR	January 13, 2011
JATINDER KAUR Vs. ROHIT CHOPRA	May 9, 2011
JATINDER KAUR Vs. STATE OF PUNJAB	March 17, 2011
JATINDER KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	April 21, 2011
JATINDER SINGH Vs. STATE OF PUNJAB	January 28, 2011
JATINDER SINGH Vs. SIKH GURDWARA JUDICIAL COMMISSION AMRITSAR AND ORS.	March 11, 2011
JAVED AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 18, 2011
JAWAHAR LAL GUGLANI Vs. CHANDER KANTA	March 18, 2011
JAWAHAR LAL MEHRA Vs. SH. KAMAL KUMAR CHOPRA AND ANR.	March 15, 2011
JEET RAM Vs. MOHINDER PAL	December 15, 2011
JEET SINGH & ANR. Vs. M/S NEW HIND ENTERPRISES & ORS.	October 5, 2011
JEET SINGH ALIAS JEETAN DECEASED TH L RS Vs. DAULAT RAM	July 4, 2011
JEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2011
JEET SINGH PANCH Vs. STATE OF PUNJAB	September 26, 2011
JEETA AND OTHERS Vs. GRAM PANCHAYAT KHERLIJITA AND OTHERS	July 12, 2011
JEETO AND OTHERS Vs. JARNAIL SINGH AND OTHERS	November 29, 2011
JEETU RAM Vs. VIKRAMJIT AND OTHERS	November 8, 2011
JEEVAN SINGH @ JEON SNGH Vs. STATE OF PUNJAB AND ANR.	May 24, 2011
JIMMY TRAVELS Vs. LAKHWINDER SINGH	November 23, 2011
JINDA BAI AND ORS. Vs. RAM CHAND AND ORS.	March 22, 2011
JINDER KHAN Vs. STATE OF PUNJAB	April 5, 2011
JINDER SINGH Vs. ORIENTAL BANK OF COMMERCE AND ORS.	March 11, 2011
JITENDER Vs. STATE OF HARYANA	May 26, 2011
JITENDER Vs. SUNITA	February 14, 2011
JITENDER Vs. MUKESH KUMAR AND ORS.	March 14, 2011
JITENDER Vs. UNION OF INDIA	September 21, 2011
JITENDER Vs. GEETA DEV	May 19, 2011
JITENDER GUPTA Vs. SATPAL BHATTI	January 28, 2011
JITENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 18, 2011
JIWAN JYOT KAUR Vs. STATE OF PUNJAB AND ANR.	April 28, 2011
JIWAN KUMAR Vs. BACHAN LAL AND ORS.	February 25, 2011
JIWAN MODI Vs. STATE OF PUNJAB	November 2, 2011
JIWANJOT Vs. STATE OF PUNJAB	January 14, 2011
JOAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
JODHA RAM Vs. STATE OF PUNJAB	January 17, 2011
JODHBIR SINGH Vs. STATE OF PUNJAB	July 7, 2011
JOEL D. MASIH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCE AND OTHERS	September 16, 2011
JOG RAJ SINGH Vs. STATE OF PUNJAB	September 28, 2011
JOGA SINGH Vs. PARVEEN KUMAR	March 23, 2011
JOGA SINGH Vs. STATE OF HARYANA AND ANOTHER	December 2, 2011
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 21, 2011
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 30, 2011
JOGI RAM Vs. HARBIR AND ORS.	March 30, 2011
JOGINDER Vs. STATE OF HARYANA AND ORS.	February 14, 2011
JOGINDER Vs. STATE OF HARYANA AND OTHERS	September 26, 2011
JOGINDER @ GHOLU @ NEELU Vs. STATE OF HARYANA	June 3, 2011
JOGINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ANR.	May 20, 2011
JOGINDER KAUR AND ANR. Vs. STATE OF PUNJAB	March 18, 2011
JOGINDER KUMAR @ DEEPU Vs. STATE OF PUNJAB	March 10, 2011
JOGINDER PAL SINGH Vs. STATE OF RAJASTHAN AND ORS.	May 2, 2011
JOGINDER SINGH Vs. STATE OF PUNJAB	May 18, 2011
JOGINDER SINGH Vs. NARINDER KAUR	March 17, 2011
JOGINDER SINGH Vs. ADDITIONAL DIRECTOR, PANCHAYATS, PUNJAB,CHANDIGARH	May 5, 2011
JOGINDER SINGH Vs. STATE OF HARYANA AND ORS.	January 13, 2011
JOGINDER SINGH Vs. ADESH AGGARWAL	September 1, 2011
JOGINDER SINGH Vs. STATE OF HARYANA	December 5, 2011
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANR.	March 14, 2011
JOGINDER SINGH Vs. STATE OF HARYANA & OTHERS	December 23, 2011
JOGINDER SINGH Vs. THE STATE OF PUNJAB	February 1, 2011
JOGINDER SINGH & ANR. Vs. STATE OF PUNJAB	November 17, 2011
JOGINDER SINGH @ GINDER Vs. THE STATE OF PUNJAB AND ORS.	February 16, 2011
JOGINDER SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS	November 2, 2011
JOGINDER SINGH SON OF MASTAN SINGH AND OTHERS Vs. PUNJAB STATE THROUGH DISTRICT COLLECTOR, SANGRUR AND OTHERS	November 4, 2011
JOHNSON MATTHEY INDIA PVT. LTD. Vs. STATE OF HARYANA AND OTHERS	February 7, 2011
JOHNY K GUPTA Vs. STATE OF PUNJAB	May 23, 2011
JOKHNA DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS	November 22, 2011
JTPL TOWNSHIP PVT LTD Vs. RAJEEV MAHAJAN	March 22, 2011
JTPL TOWNSHIPS PRIVATE LTD. Vs. RAMESH AND ORS.	July 13, 2011
JUGA DEVI ETC Vs. AMAR SINGH ETC	February 10, 2011
JUGRAJ SINGH Vs. UNION OF INDIA	September 25, 2011
JUGRAJ SINGH Vs. UNION OF INDIA (UOI) AND ORS.	September 15, 2011
JUJHAR SINGH Vs. PUSHPINDER SINGH AND ANR.	July 13, 2011
JULIE Vs. STATE OF PUNJAB	February 25, 2011
JYOTI AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 11, 2011
JYOTI RAM Vs. ASHOK BANSAL	September 13, 2011
JYOTI RANI Vs. STATE OF HARYANA	August 24, 2011
JYOTI SHARMA Vs. STATE OF PUNJAB	March 17, 2011
K D SALES CORPORATION Vs. TARSEM LAL SURINDER KUMAR AND OTHERS	January 18, 2011
K H HOTELS PVT LIMITED Vs. KRISHAN KUMAR	December 23, 2011
K S HOTHI Vs. ADMINISTRATOR UT AND ORS	January 13, 2011
K.C. GUPTA Vs. PUNJAB NATIONAL BANK, NEW DELHI	April 21, 2011
K.K. SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 9, 2011
K.S. HOTHI Vs. THE ADMINISTRATOR UT AND ORS.	January 13, 2011
KABAL SINGH Vs. PARAMJIT KAUR	September 27, 2011
KABAL SINGH AND ANOTHER Vs. STATE OF PUNJAB	January 21, 2011
KABAL SINGH AND ANOTHER Vs. SARWAN SINGH AND OTHERS	December 13, 2011
KAILASH CHAND AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS	May 4, 2011
KAILASH KAUR Vs. STATE OF PUNJAB	January 14, 2011
KAILASHO DEVI Vs. THE FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA	July 28, 2011
KAIRON SINGH Vs. STATE OF PUNJAB	February 10, 2011
KAKA SINGH AND ORS. Vs. STATE OF PUNJAB	January 13, 2011
KALA SINGH Vs. STATE OF PUNJAB	February 10, 2011
KALA SINGH Vs. STATE OF PUNJAB	November 18, 2011
KALA SINGH Vs. STATE OF PUNJAB	January 4, 2011
KALAWATI Vs. STATE OF HARYANA	January 25, 2011
KALI RAM DIWAN CHAND, COMMISSION AGENT Vs. AMBALA FOODS PVT. LTD. AND ANR.	January 24, 2011
KALU RAM Vs. INDIAN OIL CORPORATION LTD. AND ORS.	March 23, 2011
KAMAL KAKKAR Vs. STATE OF HARYANA	September 30, 2011
KAMAL KANT GUPTA Vs. SHASHI SAWHNEY	March 29, 2011
KAMAL KANT TIWARI Vs. STATE OF PUNJAB AND OTHERS	September 28, 2011
KAMAL SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS	March 7, 2011
KAMALA CHHABRA Vs. STATE OF HARYANA	January 28, 2011
KAMALJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	September 2, 2011
KAMALJIT KAUR RANGI Vs. KAILASH CHANDER KAUSHIK	January 12, 2011
KAMALJIT SINGH Vs. COMMISSIONER, PATIALA DIVISION AND ORS	September 1, 2011
KAMALJIT SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER	August 10, 2011
KAMALPREET SINGH Vs. UNION OF INDIA (UOI) AND ANR.	September 1, 2011
KAMALPREET SINGH Vs. RUPINDER KAUR	May 26, 2011
KAMLA WATI Vs. SULAKSHANA KUMARI AND OTHERS	August 18, 2011
KAMLA WATI Vs. SECRETARY, REHABILITATION DEPARTMENT	February 11, 2011
KAMLESH Vs. KARAMBIR	March 8, 2011
KAMLESH Vs. SATISH KUMAR	October 3, 2011
KAMLESH Vs. STATE OF HARYANA	August 11, 2011
KAMLESH Vs. DHAN SINGH AND ORS.	March 22, 2011
KAMLESH KUMARI Vs. VEER SINGH AND ORS.	February 10, 2011
KAMLESH RANI Vs. SUKHDEV NAGPAL	September 14, 2011
KAMLESH RANI Vs. COMMISSIONER, FARIDKOT DIVISION	July 11, 2011
KAMLESH RANI AND ANR. Vs. STATE OF PUNJAB	May 3, 2011
KANCHAN AND ANR. Vs. STATE OF PUNJAB AND ORS.	July 7, 2011
KANCHAN SINDHU Vs. STATE OF HARYANA AND OTHERS	November 16, 2011
KANDHARI BEVERAGES PVT. LTD. Vs. SUZLON ENERGY LTD.	May 27, 2011
KANHI RAM Vs. UMESH KUMAR	December 13, 2011
KANHI RAM AND ANOTHER Vs. GRAM PANCHAYAT, DHANI SILAWALI AND OTHERS	May 19, 2011
KANSAN NEWS PRIVATE LIMITED Vs. UNION OF INDIA	February 8, 2011
KANTA DEVI Vs. STATE OF PUNJAB	December 6, 2011
KANTA RANI AND ANOTHER Vs. STATE OF PUNJAB	August 25, 2011
KANWAL THAPER (WIDOW) AND OTHERS Vs. DR. R.S. GAREWAL AND OTHERS	September 28, 2011
KANWALJIT SINGH Vs. BANARSI DASS	February 3, 2011
KANWALJOT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 15, 2011
KANWAR PAL Vs. BRIJ BHUSHAN AND OTHERS	January 12, 2011
KANWAR SINGH Vs. UNION OF INDIA MINISTRY OF POWER	July 19, 2011
KANWAR SINGH SON OF BHAGRAWAT, R/O VILLAGE RATERA, TEHSIL AND DISTRICT BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS	April 25, 2011
KANWARDEEP SINGH Vs. STATE OF PUNJAB	January 28, 2011
KAPIL Vs. STATE OF HARYANA	March 17, 2011
KAPIL Vs. STATE OF HARYANA	December 22, 2011
KAPIL CEMENT ALLIED PRODUCTS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK, MAIN BAZAR, SIRSA ROAD, HISAR	August 18, 2011
KAPIL DEV Vs. SUKHWINDER SINGH AND ORS.	January 31, 2011
KAPOOR AND ORS. Vs. JAGDISH AND ORS.	January 7, 2011
KAPOOR SINGH Vs. SINDER KAUR	January 7, 2011
KAPOOR SINGH Vs. STATE OF PUNJAB AND ANR.	March 17, 2011
KAPUR SINGH SON OF BARKAT SINGH Vs. COLLECTOR-CUM-DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER, PATIALA	August 24, 2011
KARAJ SINGH Vs. STATE OF PUNJAB	March 21, 2011
KARAM CHAND Vs. STATE OF PUNJAB AND ORS	September 5, 2011
KARAM CHAND @ KARMA Vs. TARSEM LAL AND ORS.	July 14, 2011
KARAM CHAND AND DEWAN CHAND Vs. STATE OF PUNJAB, THROUGH SECRETARY	September 29, 2011
KARAM SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR AND OTHERS	November 2, 2011
KARAMJEET KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS	November 9, 2011
KARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	April 21, 2011
KARAMJIT SANDHAWALIA AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, AND OTHERS	September 7, 2011
KARAMJIT SINGH Vs. STATE OF PUNJAB	September 21, 2011
KARAMJIT SINGH Vs. SUBASH CHAND AND ANR.	February 17, 2011
KARAMJIT SINGH Vs. STATE OF PUNJAB	November 2, 2011
KARAMJIT SINGH ALIAS BUBBY Vs. STATE OF HARYANA	February 21, 2011
KARAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 27, 2011
KARAMVEER Vs. STATE OF HARYANA AND ORS.	April 4, 2011
KARAN SAGGAR Vs. STATE OF HARYANA AND ANR.	April 21, 2011
KARAN SINGH Vs. STATE OF PUNJAB AND ORS.	April 29, 2011
KARAN SINGH Vs. SHAKUNTLA DEVI AND ORS.	August 1, 2011
KARANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 10, 2011
KARMJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
KARNAIL CHAND Vs. STATE OF PUNJAB	March 7, 2011
KARNAIL SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	March 31, 2011
KARNAIL SINGH Vs. UNION OF INDIA	February 15, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB	March 17, 2011
KARNAIL SINGH Vs. JASBIR KAUR	March 7, 2011
KARNAIL SINGH Vs. DEVINDER SINGH	March 22, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.	February 22, 2011
KARNAIL SINGH Vs. POLC AND ANR.	February 25, 2011
KARNAIL SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS	February 15, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB	September 12, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB	December 6, 2011
KARNAIL SINGH Vs. GRAM PANCHAYAT VILLAGE RAMPUR	August 12, 2011
KARNAIL SINGH Vs. STATE OF PUNJAB & ANR	January 7, 2011
KARNAIL SINGH (DECEASED) THROUGH HIS LRS. Vs. FINANCIAL COMMISSIONER, REVENUE AND REHABILITATION, PUNJAB CHANDIGARH	December 22, 2011
KARTAR SING Vs. STATE OF HARYAN	September 26, 2011
KARTAR SINGH Vs. BABU LAL AND ORS.	April 1, 2011
KARTAR SINGH Vs. JOINT SECRETARY TO GOVERNMENT OF HARYANA	January 28, 2011
KARTAR SINGH Vs. THE STATE OF HARYANA AND ORS.	May 2, 2011
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	November 25, 2011
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB	December 14, 2011
KARTAR SINGH AULAKH AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 9, 2011
KARTARA Vs. PHUL PATTI	April 20, 2011
KARUN MADAN Vs. VINOD KUMAR THAPAR	November 17, 2011
KASHISH THAKUR Vs. STATE OF PUNJAB	September 29, 2011
KASHMIR CHAND AND ORS. Vs. STATE OF PUNJAB	October 3, 2011
KASHMIR KAUR Vs. RANJIT SINGH AND ANOTHER	March 10, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB	May 23, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB	February 17, 2011
KASHMIR SINGH Vs. STATE OF PUNJAB	April 21, 2011
KASHMIR SINGH Vs. F C I AND ORS	March 3, 2011
KASHMIR SINGH AND ANOTHER Vs. STATE OF PUNJAB	December 14, 2011
KASHMIR SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 1, 2011
KASHMIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	October 14, 2011
KASHMIR SINGH AND OTHERS Vs. DARSHAN KAUR AND OTHERS	September 14, 2011
KASHMIR SINGH AND OTHERS; HC KASHMIR SINGH AND OTHERS; RAM LUBHAYA Vs. STATE OF PUNJAB AND OTHERS	November 14, 2011
KASHMIR SINGH DHILLON Vs. UNION OF INDIA AND OTHERS	August 26, 2011
KASHMIRI Vs. STATE OF HARYANA	July 4, 2011
KASHMIRI Vs. STATE OF HARYANA	September 6, 2011
KASHMIRI LAL Vs. STATE OF PUNJAB	November 23, 2011
KAUSHALYA DEVI Vs. PARKASH CHAND	October 17, 2011
KAUSHALYA RANI Vs. PUNJAB STATE POWER CORPORATION LIMITED, PHASE VI, MOHALI AND OTHERS	August 23, 2011
KAVITA Vs. STATE OF HAYRANA	February 24, 2011
KAVITA @ REETU Vs. AMAN KUMAR	October 3, 2011
KAVITA AND ANR. Vs. STATE OF HARYANA AND ORS.	March 18, 2011
KAVITA AND ORS Vs. STATE OF HARYANA AND ORS	August 12, 2011
KAY KAY INDUSTRIAL CORPORATION Vs. STATE OF HARYANA AND OTHERS	October 19, 2011
KEHAR SINGH (DECEASED) THROUGH HIS LRS Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH, AND ANOTHER	September 27, 2011
KEHARWALA BALAJI COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL, HARYANA, HISAR	February 2, 2011
KENDRIYA VIDYALAYA SANGATHAN Vs. DARSHAN SINGH GILL	June 2, 2011
KERRIN SHARMA THROUGH HER MOTHER DR. INDU SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD AND OTHERS	September 16, 2011
KESAR DEVI Vs. UNION OF INDIA	March 21, 2011
KESHAV KAPILA AND ANR. Vs. GULZARI AND ANR.	March 17, 2011
KESHAV KAUSHIK Vs. STATE OF HARYANA	September 23, 2011
KETKI SHAM Vs. PUNJAB STATE THROUGH SECRETARY, SOCIAL WELFARE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER	January 10, 2011
KEWAL KRISHAN Vs. CENTRAL INVESTIGATION BUREAU	September 1, 2011
KEWAL SAWROOP Vs. SUBHASH CHANDER @ SUBHASH RANA	May 27, 2011
KEWAL SINGH Vs. LEELAWATI	July 22, 2011
KEWAL SINGH Vs. COMMISSIONER	March 22, 2011
KEWAL SINGH Vs. STATE OF PUNJAB	March 23, 2011
KEWAL SINGH Vs. STATE OF PUNJAB	April 26, 2011
KEWAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 2, 2011
KHACHERU (DEAD) THROUGH HIS L RS Vs. MAM CHAND	April 20, 2011
KHAJAN Vs. J.S.R. LAND DEVELOPER PVT. LTD. AND OTHERS	May 9, 2011
KHALIL AHMED Vs. REGISTRAR, COOPERATIVE SOCIETIES	April 1, 2011
KHAN CHAND Vs. STATE OF HARYANA	January 18, 2011
KHANDA SINGH Vs. NIRMOLAK SINGH	March 23, 2011
KHARINDER JEET SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS DEPARTMENT, PUNJAB AND OTHERS.	August 26, 2011
KHAZAN SINGH Vs. STATE OF PUNJAB	March 17, 2011
KHIALI RAM Vs. KANSHI RAM	March 22, 2011
KHIALO Vs. STATE OF PUNJAB	November 30, 2011
KHOKRA KOT RESIDENTS SEWA SAMITI Vs. STATE OF HARYANA	December 12, 2011
KHUDA BUX Vs. SUKHAN RAM	March 22, 2011
KHURANA SALES CORPORATION AND ORS. Vs. YASH PAL VERMA	March 17, 2011
KHUSHAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	September 2, 2011
KHUSHI MOHAMMAD Vs. STATE OF PUNJAB	August 18, 2011
KHUSHID AND ORS. Vs. STATE OF HARYANA AND ANR.	July 11, 2011
KHUSHPAL SINGH Vs. STATE OF PUNJAB	March 17, 2011
KIDWAI NAGAR (EAST) WELFARE SOIETY Vs. STATE OF PUNJAB AND OTHERS	December 19, 2011
KIM PHARMA (P) LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.	April 27, 2011
KIMA SINGH Vs. STATE OF PUNJAB	December 21, 2011
KIRAN Vs. STATE OF PUNJAB	December 7, 2011
KIRAN AND ORS Vs. STATE OF HARYANA AND ORS	August 11, 2011
KIRAN BALA Vs. RAJ KAPOOR	April 5, 2011
KIRAN BALA BANGAR Vs. VIJAY KUMAR BANGAR	March 1, 2011
KIRAN DEVI AND ANR. Vs. STATE OF HARYANA AND ORS.	September 7, 2011
KIRANJEET KAUR @ JASBIR KAUR Vs. BALRAJ SINGH	March 21, 2011
KIRORI MAL Vs. GANGA RAM	March 14, 2011
KIRPAL SINGH Vs. SURINDER SINGH JASWAL	December 1, 2011
KISHAN CHAND Vs. MUNICIPAL COUNCIL, PATHANKOT AND ANR.	February 25, 2011
KISHAN DEI Vs. STATE OF HARYANA	February 1, 2011
KISHAN SINGH Vs. STATE OF HARYANA	September 26, 2011
KISHORE KUMAR Vs. SUNITA SAINI AND ORS.	March 14, 2011
KISMAT SINGH Vs. STATE OF PUNJAB	May 25, 2011
KOMAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 15, 2011
KOMAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
KOMAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 9, 2011
KOMAL DEVI @ KOMAL KUMARI @ KOMAL RANI Vs. HARBHAJAN SINGH	October 21, 2011
KOMAL KUMARI AND ANOTHER Vs. STATE OF U T CHANDIGARH AND OTHERS	August 26, 2011
KRISHAN Vs. SURTA ALIAS SURAT AND OTHER	May 26, 2011
KRISHAN Vs. SUPERINTENDING CANAL OFFICER & ORS.	November 22, 2011
KRISHAN Vs. ANITA ALIAS NEETA	February 2, 2011
KRISHAN Vs. TARAWATI	February 17, 2011
KRISHAN BALDEV Vs. STATE OFPUNJAB AND ANR.	August 8, 2011
KRISHAN CHAND Vs. BALBIR KAUR AND ANR.	March 16, 2011
KRISHAN CHAND Vs. BHUSHAN LAL	January 31, 2011
KRISHAN CHAND AND ANOTHER Vs. SURAT SINGH	August 30, 2011
KRISHAN CHAND SHARMA Vs. UNION OF INDIA	March 22, 2011
KRISHAN GOPAL Vs. STATE OF PUNJAB	January 12, 2011
KRISHAN KUMAR Vs. THE STATE OF HARYANA AND ORS.	September 8, 2011
KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS	December 14, 2011
KRISHAN KUMAR Vs. COMMISSIONER,AMBALA DIVISION	November 17, 2011
KRISHAN KUMAR Vs. MUNICIPAL CORPORATION FARIDABAD AND ORS.	August 1, 2011
KRISHAN KUMAR Vs. DY. INSPECTOR GENERAL, HARYANA ARMED POLICE, MADHUBAN AND ANOTHER	November 1, 2011
KRISHAN KUMAR Vs. TEJENDER SINGH	March 22, 2011
KRISHAN KUMAR Vs. MONIKA GROVER	April 6, 2011
KRISHAN KUMAR Vs. STATE OF HARYANA	April 20, 2011
KRISHAN KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER	November 14, 2011
KRISHAN KUMAR Vs. SMT. BIMLA WANTI AND ORS.	February 28, 2011
KRISHAN KUMAR @ SUMAN Vs. STATE OF HARYANA	February 10, 2011
KRISHAN KUMAR AND ORS. Vs. STATE OF PUNJAB	May 26, 2011
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA	December 13, 2011
KRISHAN KUMAR BATRA Vs. STATE OF PUNJAB AND ORS.	April 29, 2011
KRISHAN KUMAR VERMA Vs. UNION OF INDIA AND ORS	August 16, 2011
KRISHAN LAL Vs. OM PAL	February 22, 2011
KRISHAN LAL Vs. GURJEET SINGH	December 22, 2011
KRISHAN LAL AND ANR. Vs. KAITHAL IMPROVEMENT TRUST AND ORS.	January 31, 2011
KRISHAN PAL Vs. STATE OF PUNJAB AND ANOTHER	August 26, 2011
KRISHAN PAWAR Vs. BHAGWAN AND ORS	April 25, 2011
KRISHANPAL SINGH Vs. ROOP SINGH	March 15, 2011
KRISHNA Vs. HARISH AND OTHERS	December 19, 2011
KRISHNA Vs. STATE OF HARYANA AND ORS	July 11, 2011
KRISHNA DEVI Vs. STATE OF HARYANA	February 22, 2011
KRISHNA DEVI Vs. CENTRAL BANK OF INDIA	September 1, 2011
KRISHNA KUMARI AND ORS Vs. STATE OF PUNJAB AND ANR	January 13, 2011
KRISHNA SHAH Vs. STATE OFPUNJAB	August 18, 2011
KSHAMA DEVI Vs. STATE OF HARYANA	March 8, 2011
KUKU Vs. STATE OF PUNJAB	March 4, 2011
KULBHUSHAN GUPTA Vs. UNION OF INDIA	March 3, 2011
KULBIR SINGH Vs. STATE OF PUNJAB	September 9, 2011
KULBIR SINGH @ RAJBIR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	August 29, 2011
KULDEEP ARORA Vs. UNION TERRITORY OF CHANDIGARH AND ANR.	March 21, 2011
KULDEEP KAUR Vs. STATE OF PUNJAB AND ANR.	January 31, 2011
KULDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS	December 7, 2011
KULDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
KULDEEP KAUR AND ORS Vs. STATE OF U T CHANDIGARH AND ORS	August 17, 2011
KULDEEP SINGH Vs. STATE OF U T	March 7, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	March 14, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	February 10, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANR.	March 23, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	March 29, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	December 7, 2011
KULDEEP SINGH Vs. M/S BALJIT SINGH MOHENDER SINGH AND OTHERS	August 29, 2011
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS	January 18, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	December 20, 2011
KULDEEP SINGH Vs. STATE OF PUNJAB	May 27, 2011
KULDEEP SINGH @ KEEPA Vs. STATE OF PUNJAB	May 20, 2011
KULDEEP SINGH AND ORS. Vs. ARJAN SINGH AND ANR.	January 17, 2011
KULDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 10, 2011
KULDEEP TOMAR Vs. STATE OF PUNJAB	December 22, 2011
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS	April 27, 2011
KULDIP KAUR Vs. JARNAIL KAUR	February 8, 2011
KULDIP KAUR Vs. GIAN CHAND	March 22, 2011
KULDIP KUMAR AND ANOTHER Vs. SHAKUNTLA	December 6, 2011
KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS	August 16, 2011
KULDIP SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.	May 23, 2011
KULDIP SINGH Vs. STATE OF PUNJAB AND ANR.	May 24, 2011
KULDIP SINGH Vs. STATE OF PUNJAB	November 17, 2011
KULDIP SINGH Vs. GURJIT SINGH AND ORS.	January 17, 2011
KULDIP SINGH Vs. STATE OF UT	March 24, 2011
KULDIP SINGH @ BILLA Vs. STATE OF PUNJAB	April 1, 2011
KULDIP SINGH ALIAS BHOLA Vs. STATE OF PUNJAB	May 26, 2011
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	September 19, 2011
KULDIP SINGH SANDHU Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER	November 23, 2011
KULDLEEP SINGH Vs. STATE OF PUNJAB AND ORS.	February 25, 2011
KULJEET SINGH ALIAS BHAJJI Vs. STATE OF PUNJAB	March 21, 2011
KULJIT SINGH Vs. STATE OF PUNJAB	January 4, 2011
KULJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	September 5, 2011
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS	November 18, 2011
KULWANT KAUR Vs. SURJIT KAUR	January 27, 2011
KULWANT KAUR Vs. JOGINDER KAUR	April 8, 2011
KULWANT KAUR Vs. ESTATE OFFICE, U T CHANDIGARH AND ORS	March 29, 2011
KULWANT KAUR PADDA Vs. STATE BANK OF PATIALA	February 14, 2011
KULWANT RAI Vs. M.R.G. FINANCE (P) LTD.	March 21, 2011
KULWANT RAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	June 2, 2011
KULWANT SINGH Vs. MOHAN SINGH AND OTHERS	November 16, 2011
KULWANT SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS	January 12, 2011
KULWANT SINGH Vs. STATE OF PUNJAB	April 28, 2011
KULWANT SINGH Vs. STATE OF PUNJAB	March 22, 2011
KULWANT SINGH Vs. STATE OF PUNJAB	May 3, 2011
KULWANT SINGH Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
KULWANT SINGH Vs. STATE OF HARYANA	March 25, 2011
KULWANT SINGH Vs. STATE OF PUNJAB	January 25, 2011
KULWANT SINGH Vs. STATE OF HARYANA	May 30, 2011
KULWANT SINGH @ KANTA SINGH Vs. STATE OF PUNJAB	February 15, 2011
KULWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	January 12, 2011
KULWANT SINGH EX ASSISTANT ENGINEER AND ORS Vs. STATE OF PUNJAB	September 28, 2011
KULWINDER KAUR Vs. DARSHAN SINGH AND ORS	August 24, 2011
KULWINDER KAUR Vs. STATE OF PUNJAB & OTHERS	November 8, 2011
KULWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	April 19, 2011
KULWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 4, 2011
KULWINDER PAL Vs. THE STATE OF PUNJAB AND ANR.	March 25, 2011
KULWINDER SINGH Vs. STATE OF HARYANA	April 18, 2011
KULWINDER SINGH Vs. STATE OF HARYANA	February 15, 2011
KULWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	September 28, 2011
KULWINDER SINGH AND ORS Vs. STATE OF PUNJAB	April 25, 2011
KULWINDER SINGH,S/O MOHAN SINGH Vs. STATE OF PUNJAB AND ANR.	March 25, 2011
KUMAR BAKERY Vs. UNION OF INDIA (UOI) AND ORS.	April 21, 2011
KUNDAN Vs. STATE OF HARYANA	February 4, 2011
KUNDAN LAL Vs. KRISHNA DEVI	March 8, 2011
KUNDAN LAL Vs. ATAM PARKASH	November 14, 2011
KUNDAN LAL AND ANR. Vs. STATE OF HARYANA AND ORS.	March 11, 2011
KUNDANMAL DABRIWALA Vs. HARYANA FINANCIAL CORPORATION	December 20, 2011
KURDA RAM Vs. STATE OF HARYANA	November 2, 2011
KUSUM LATA Vs. UNION OF INDIA	June 3, 2011
KUSUM LATA SOOD Vs. CANARA BANK AND OTHERS	September 21, 2011
LABH CHAND Vs. PARMESHWARI BAI	February 10, 2011
LABH SINGH Vs. STATE OF HARYANA AND ORS.	April 29, 2011
LABH SINGH AND OTHERS Vs. HARI SINGH AND ANOTHER	December 22, 2011
LABH SINGH DES RAJ Vs. THE STATE OF HARYANA AND ORS.	April 28, 2011
LACHHMAN DASS Vs. GRAM PANCHAYAT, VILLAGE HERAN AND ANOTHER	March 8, 2011
LACHHMAN SINGH CHOPRA Vs. STATE BANK OF INDIA	July 12, 2011
LACHHMI NARAIN GUPTA Vs. JARNAIL SINGH	July 15, 2011
LACHHU RAM AND ORS. Vs. STATE OF HARYANA AND ORS.	March 25, 2011
LACHMAN SINGH Vs. NIRANJAN SINGH AND ORS.	January 25, 2011
LACHMAN SINGH Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
LACHMAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
LADDI Vs. STATE OF PUNJAB	September 15, 2011
LADH RAM Vs. STATE OF HARYANA AND OTHERS	August 17, 2011
LADHU RAM Vs. STATE OF HARYANA	March 8, 2011
LAJPAT RAI CHANANA Vs. EXECUTIVE ENGINEER AND ANOTHER	July 26, 2011
LAKHA SINGH Vs. KANWALJIT SINGH AND ORS.	March 18, 2011
LAKHAN Vs. STATE OF HARYANA	April 4, 2011
LAKHAN Vs. STATE OF PUNJAB	January 4, 2011
LAKHBIR @ GIRI AND MANJIT KUMAR Vs. STATE OF PUNJAB	October 18, 2011
LAKHBIR SINGH Vs. STATE OF PUNJAB	May 3, 2011
LAKHBIR SINGH & OTHERS Vs. STATE OF PUNJAB ETC.	February 28, 2011
LAKHBIR SINGH & OTHERS Vs. STATE OF PUNJAB	December 23, 2011
LAKHBIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	March 14, 2011
LAKHBIR SINGH SANDHU Vs. STATE OF PUNJAB	December 20, 2011
LAKHI RAM Vs. STATE OF HARYANA	April 28, 2011
LAKHMI CHAND Vs. STATE OF HARYANA AND OTHERS	June 2, 2011
LAKHMIR SINGH Vs. STATE OF PUNJAB	May 23, 2011
LAKHMIR SINGH Vs. STATE OF PUNJAB	July 13, 2011
LAKHPAT SINGH Vs. STATE OF PUNJAB	March 22, 2011
LAKHVINDER SINGH Vs. FOOD CORPORATION OF INDIA AND ANR.	January 7, 2011
LAKHVIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 27, 2011
LAKHWINDER KAUR @ LOKHO Vs. SATNAM SINGH	August 3, 2011
LAKHWINDER SINGH Vs. VIJAY SHAMSHER SINGH	September 26, 2011
LAKHWINDER SINGH Vs. STATE OF PUNJAB	January 19, 2011
LAKHWINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.	May 20, 2011
LAKHWINDER SINGH & OTHERS Vs. STATE OF PUNJAB AND ANOTHER	January 27, 2011
LAKHWINDER SINGH @ KAKA AND ANR. Vs. STATE OF PUNJAB	March 14, 2011
LAKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB	October 3, 2011
LAKHWINDER SINGH AND ORS. Vs. AMRIK SINGH AND ORS.	March 23, 2011
LAKSHMI ENERGY & FOODS LIMITED Vs. STATE OF PUNJAB	October 31, 2011
LAL CHAND Vs. STATE OF HARYANA AND OTHERS	October 4, 2011
LAL CHAND Vs. STATE BANK OF PATIALA AND OTHERS	March 30, 2011
LAL CHAND AND ANOTHER Vs. STATE OF HARYANA	December 15, 2011
LAL PASWAN Vs. STATE OF PUNJAB	January 21, 2011
LAL SINGH Vs. STATE OF PUNJAB	March 29, 2011
LAL SINGH Vs. STATE OF PUNJAB	March 18, 2011
LAL SINGH Vs. STATE OF PUNJAB	March 21, 2011
LAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	April 19, 2011
LALA Vs. STATE OF HARYANA	August 5, 2011
LALA AND ANR. Vs. STATE OF HARYANA	March 18, 2011
LALIT KUMAR Vs. OM PRAKASH DHIMAN	June 22, 2011
LALIT KUMAR AND ANR. Vs. STATE OF U.T. AND ORS.	March 16, 2011
LALIT KUMAR JAIN Vs. STATE OF HARYANA	March 17, 2011
LALIT MOHAN KOCHHAR Vs. SATISH MOHAN KOCHHAR	August 18, 2011
LALITA Vs. STATE OF HARYANA	August 18, 2011
LALITA AND ORS Vs. STATE OF PUNJAB AND ORS	August 11, 2011
LALITA CHAWLA @ KAJAL CHAWLA Vs. STATE OF HARYANA & OTHERS	August 16, 2011
LAND ACQUISITION COLLECTOR Vs. HARI SINGH AND ANR.	March 18, 2011
LAVINDER KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.	April 18, 2011
LAXMI AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 26, 2011
LAXMI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA	July 5, 2011
LAXMI NARAIN Vs. SMT. SUNITA	March 23, 2011
LAXMI NARAIN Vs. THE ASSISTANT COLLECTOR IST GRADE, REWARI AND OTHERS	November 17, 2011
LAXMI TRADING CO. Vs. STATE OF PUNJAB AND OTHERS	September 1, 2011
LEELA MERCANTILE PRIVATE LIMITED Vs. EASTMAN FAB LIMITED	December 9, 2011
LEHMBER SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 20, 2011
LEKH RAJ Vs. STATE OF HARYANA AND ORS	March 21, 2011
LEKH RAJ Vs. PHAGUNIYA DEVI	March 4, 2011
LEKH RAM (NOW DEAD) REP. BY SMT. BARFI AND ORS. Vs. STATE OF HARYANA AND ORS.	March 17, 2011
LEKHA HADA Vs. KRISHAN KUMAR AND ANR	April 25, 2011
LICHHAMI DEVI AND OTHERS Vs. SMT. BHARPAI AND OTHERS	May 10, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. OMI DEVI	January 14, 2011
LIKHMA RAM Vs. STATE OF PUNJAB AND ANOTHER	December 7, 2011
LILA SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 25, 2011
LOVEKESH KUMAR Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION AND OTHERS	May 27, 2011
LOVELY RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 29, 2011
LOVEPREET KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	September 7, 2011
LOVLEEN KAUR Vs. BALJINDER KAUR AND ANOTHER	December 9, 2011
LT COL GURINDERJIT SINGH(RETD ) Vs. INDERJOT SOOD AND ORS	August 19, 2011
LUBHAYA RAM Vs. STATE OF PUNJAB	May 4, 2011
LUCKY Vs. STATE OF PUNJAB	April 18, 2011
LUDHIANA SIKH MIGRANTS WELFARE BOARD AND ORS Vs. STATE OF PUNJAB AND OTHERS	December 13, 2011
M L ARORA Vs. D H B V N L	May 25, 2011
M R B ENGINEERS Vs. MODERN DIARIES LTD	October 5, 2011
M R CHAUHAN & OTHERS Vs. STATE OF HARYANA & ANOTHER	October 3, 2011
M. AGGARWAL CREATION PVT. LTD. Vs. INDIABULLS FINANCIAL SERVICES LTD	December 8, 2011
M.L. ARORA Vs. D.H.B.V.N.L. AND OTHER	May 24, 2011
M.L. SACHDEVA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER	July 27, 2011
M.M. THAPAR Vs. UNION OF INDIA AND OTHERS	August 12, 2011
M.S. SAPRA Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA,HEAD QUARTERS NEW DELHI	April 27, 2011
M/S A&M ADVERTISING AND MARKETING, FARIDABAD Vs. STATE OF HARYANA AND ANOTHER	December 5, 2011
M/S AMIT ENTERPRISES THROUGH ITS PROPRIETOR GIAN CHAND Vs. UNION OF INDIA	May 9, 2011
M/S ASHAJYOT MERCANTILE (P) LTD. Vs. UNION OF INDIA & OTHERS	September 21, 2011
M/S BIGJOS ESTATE LIMITED Vs. SAT PAL AND ORS.	December 22, 2011
M/S CHAIN SINGH MUNI LAL Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR	April 7, 2011
M/S CHURIA RAM RAMESH KUMAR Vs. THE ADVISER TO THE ADMINISTRATOR, UNION TERRITORY CHANDIGARH & OTHERS	March 25, 2011
M/S DHANI RAM RICE MILLS, SUNAM AND OTHERS Vs. FIRM SINGLA RICE CO., SANGRUR	November 25, 2011
M/S DWARKA DASS TRADING CO. Vs. STATE OF HARYANA ETC.	March 25, 2011
M/S FARIDABAD INDUSTRIES AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	March 8, 2011
M/S FATEH COLD STORAGE (P) LTD. DISTT. LUDHIANA Vs. STATE OF PUNJAB	December 8, 2011
M/S GAUTAM BUILDERS AND ANOTHER Vs. CHANDIGARH HOUSING BOARD AND OTHERS	August 23, 2011
M/S GURNAM SINGH MALKIT SINGH Vs. PRITAM KAUR AND OTHERS	December 13, 2011
M/S H.P. SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 4, 2011
M/S HIMALAYAN GAS AGENCY Vs. PREETI SHARMA AND OTHERS.	October 17, 2011
M/S ICOMM TELE LIMITED Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER	August 29, 2011
M/S INDIAN CLIMATE CONTROL AND ANOTHER Vs. MAHARAJA AGGARSEN MEDICAL COLLEGE AND OTHERS	August 18, 2011
M/S JAI RICE & GENERAL MILLS Vs. STATE OF PUNJAB AND ANOTHER	April 5, 2011
M/S JTG ALLOYS PRIVATE LIMITED, G.T. ROAD, SIRHIND Vs. PUNJAB STATE POWER CORPORATION LIMITED	September 9, 2011
M/S MAHALAXMI MEDICOS Vs. STATE OF PUNJAB AND OTHERS	May 10, 2011
M/S MALERKOTLA POWER SUPPLY CO., MALERKOTLA, THROUGH CHAMAN LAL GUPTA ITS PROPORIETOR Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA, DISTRICT PATIALA, THROUGH ITS CHAIRMAN	December 6, 2011
M/S N.N. ESTATE PRIVATE LIMITED Vs. SURINDER GOYAL	May 5, 2011
M/S NAVDEEP THEATRES (P) LTD. Vs. PUNJAB AND SIND BANK AND OTHERS	July 22, 2011
M/S O.K. RICE MILLS, DASUYA, DISTRICT HOSHIARPUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS	July 5, 2011
M/S RANBAXY LABORATORIES Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER	August 18, 2011
M/S SHIV SHAKTI FOODS Vs. STATE OF HARYANA AND OTHERS	November 29, 2011
M/S SINGLA INDUSTRIES Vs. UNION OF INDIA AND OTHERS	December 5, 2011
M/S TEAM TOOLS PVT. LIMITED AND ANOTHER Vs. SHRI SURINDER KUMAR SOOD	January 6, 2011
M/S UNIVERSAL TRADERS Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
M/S VIKRANT LIFE SCIENCES (P) LTD. Vs. STATE OF PUNJAB AND OTHERS	July 7, 2011
M/S ZAMINDARA OIL STORE RAMPURA PHOOL, BATHINDA Vs. STATE OF PUNJAB AND OTHERS	July 14, 2011
M/S. AVTAR SINGH & SONS AND OTHERS Vs. BIMLA DEVI AND OTHERS	May 17, 2011
M/S. CENTUM LEARNING LTD Vs. GURPREET SINGH	November 22, 2011
M/S. GOYAL GAS AGENCY Vs. M/S. SAT PARKASH & SONS AND ANOTHER	April 18, 2011
M/S. JAI BHAGWAN RAGHUBIR CHAND Vs. STATE OF HARYANA AND OTHERS	August 3, 2011
M/S. JAY EMM GASES (P) LTD. Vs. ANUP KUMAR AND ANOTHER	November 3, 2011
M/S. PARNAV VIKAS INDIA LTD. Vs. M/S. RADHIKA WOOLEN & SILK MILLS PVT. LTD. & ANR.	August 19, 2011
M/S. RACCO ENTERPRISES, LUDHIANA Vs. VIVEK KAPILA & ORS.	April 28, 2011
M/S. SHUBH DEEP TRAVELS (REGD.) MANSA Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER	July 29, 2011
M/S. SINGHANIA INDUSTRIES AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	August 1, 2011
M/S. SUPER PACKAGING INDUSTRIES Vs. THE NATIONAL FERTILIZERS LIMITED AND OTHERS	July 5, 2011
M/S. THAKUR AGENCY Vs. M/S. CAMPCO LTD. & OTHERS	May 24, 2011
M/S.KRISHNA RICE & GENRAL MILL THROUGH ITS PARTNER ASHOK KUMAR Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER, YAMUNA NAGAR	January 18, 2011
MAA JAGDAMBEY SPORTS AND WELFARE CLUB VILLAGE BHOEPUR, TEHSIL SHAHKOT, DISTRICT JALANDHAR Vs. STATE OF PUNJAB AND OTHERS	December 16, 2011
MADAN GOPAL Vs. STATE OF PUNJAB	July 11, 2011
MADAN GOPAL SHARMA AND ORS. Vs. SUDARSHAN LAL AND ORS.	February 21, 2011
MADAN KHARBANDA Vs. UNION OF INDIA	March 17, 2011
MADAN LAL Vs. INDERJIT SODHI	March 17, 2011
MADAN LAL Vs. NIRMAL KUMARI	September 28, 2011
MADAN LAL Vs. STATE OF PUNJAB AND ANOTHER	August 19, 2011
MADAN LAL Vs. STATE OF PUNJAB	August 24, 2011
MADAN LAL Vs. TEK CHAND SHARMA	March 23, 2011
MADAN LAL AND OTHER Vs. STATE OF PUNJAB	April 18, 2011
MADAN LAL HALWAI Vs. JAGDISH	March 22, 2011
MADAN LAL KALRA Vs. ANIL KUMAR TINNA	July 29, 2011
MADAN PAL SINGH Vs. ASHOK KUMAR AND OTHERS	July 26, 2011
MADAN PURI AND ORS. Vs. UNION OF INDIA (UOI)	October 18, 2011
MADAN SINGH AND OTHERS Vs. GRAM PANCHAYAT BHANDOLI	July 21, 2011
MADHU BALA Vs. KANTA RANI AND ANR.	March 11, 2011
MADHU GANDHI Vs. STATE OF HARYANA AND OTHERS	May 2, 2011
MADHU RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
MAGHAR SINGH Vs. MADAN MOHAN AND ANR.	April 8, 2011
MAGHAR SINGH AND ANOTHER Vs. UDASIAN DERA RAMSAR AND OTHERS	November 7, 2011
MAGHAR SINGH AND ANOTHER Vs. PARSIN KAUR AND OTHERS	December 22, 2011
MAHA SINGH Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS	November 4, 2011
MAHABIR & OTHERS Vs. STATE OF HARYANA	April 25, 2011
MAHABIR SINGH Vs. STATE OF HARYANA	March 14, 2011
MAHABIR SINGH @ MAHABIR Vs. STATE OF HARYANA	September 12, 2011
MAHABIR SINGH AND ORS. Vs. STATE OF HARYANA	February 11, 2011
MAHANT GAURI SHANKER Vs. SURJIT KUMAR	August 10, 2011
MAHATAM SINGH Vs. STATE OF PUNJAB	May 20, 2011
MAHAVIR AND ANR. Vs. THE STATE OF PUNJAB AND ANR.	March 11, 2011
MAHENDER Vs. RAJBIR AND ORS.	March 16, 2011
MAHENDER KUMAR Vs. DWARKA PRASAD	September 6, 2011
MAHENDER SINGH Vs. STATE OF HARYANA AND OTHERS	July 4, 2011
MAHENDER SINGH Vs. STATE OF HARYANA	March 31, 2011
MAHERDIN Vs. MEDHA	April 21, 2011
MAHESH KUMAR VERMA Vs. PUNJAB COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD (MARKFED)	January 27, 2011
MAHIMA THAKUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
MAHINDER Vs. STATE OF HARYANA	January 24, 2011
MAHINDER KAUR Vs. STATE OF PUNJAB	May 26, 2011
MAHINDER PAL AND ORS Vs. STATE OF HARYANA AND ORS	September 8, 2011
MAHINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS.	November 18, 2011
MAHINDER SINGH Vs. STATE OF PUNJAB	September 26, 2011
MAHIPAL AND OTHERS Vs. STATE OF HARYANA	September 10, 2011
MAHMOOD Vs. STATE OF HARYANA	October 5, 2011
MAI CHAND Vs. THE STATE OF HARYANA AND ORS.	March 23, 2011
MAJOR BHUPINDER SINGH MALHI Vs. HARPREET KAUR	March 15, 2011
MAJOR SINGH Vs. STATE OF PUNJAB	May 26, 2011
MAJOR SINGH Vs. STATE OF PUNJAB	May 11, 2011
MAJOR SINGH (DECEASED) THROUGH HIS LRS, AND OTHERS Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB, REVENUE DEPARTMENT, AND OTHERS	October 13, 2011
MAJOR SINGH AND ANR. Vs. STATE OF PUNJAB	March 23, 2011
MAJOR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	February 10, 2011
MAKHAN LAL Vs. STATE OF HARYANA AND OTHERS	October 5, 2011
MAKHAN SINGH Vs. GURMIT KAUR AND ANOTHER	November 18, 2011
MAKHAN SINGH Vs. STATE OF PUNJAB	September 16, 2011
MAKHAN SINGH Vs. JOGINDER SINGH	August 11, 2011
MAKHAN SINGH AND ANR. Vs. STATE OF PUNJAB	August 29, 2011
MAKHAN SINGH AND ORS. Vs. RAM PIARI AND ORS.	March 3, 2011
MAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
MALKEET SINGH Vs. YADWINDER SINGH	March 21, 2011
MALKEET SINGH Vs. STATE OF PUNJAB AND ANOTHER	November 18, 2011
MALKIAT KAUR Vs. HARDEEP KAUR	March 9, 2011
MALKIAT KAUR Vs. STATE OF PUNJAB	May 26, 2011
MALKIAT KAUR Vs. HARDEV SINGH	February 7, 2011
MALKIAT KAUR Vs. JARNAIL SINGH	March 17, 2011
MALKIAT SINGH Vs. STATE OF PUNJAB	May 20, 2011
MALKIAT SINGH Vs. STATE OF PUNJAB	April 26, 2011
MALKIAT SINGH @ GHITA Vs. STATE OF PUNJAB	January 5, 2011
MALKIAT SINGH @ KADDU Vs. STATE OF PUNJAB	December 21, 2011
MALKIAT SINGH ALIAS TITU AND ANR. Vs. STATE OF PUNJAB	February 21, 2011
MALKIAT SINGH AND ANR. Vs. BALBIR SINGH AND ORS.	March 25, 2011
MALKIAT SINGH AND ANR. Vs. NAGINDER SINGH	May 20, 2011
MALKIT KAUR Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
MALKIT SINGH Vs. STATE OF PUNJAB	February 11, 2011
MALKIT SINGH Vs. STATE OF PUNJAB	January 13, 2011
MALOOK SINGH Vs. HAREYANA WAKF BOARD AMBALA CANTT	March 17, 2011
MALOOK SINGH Vs. STATE OF PUNJAB	April 18, 2011
MALWI Vs. STATE OF PUNJAB	March 21, 2011
MALWINDER JIT SINGH WARAICH Vs. UNION TERRITORY OF CHANDIGARH	October 5, 2011
MAM CHAND Vs. SUNITA DEVI	November 28, 2011
MAM CHAND Vs. STATE OF HARYANA	September 8, 2011
MAM CHAND Vs. SMT. BHAGO DEVI AND OTHERS	January 31, 2011
MAM RAJ & OTHERS Vs. PARAMJIT SINGH	April 18, 2011
MAMTA Vs. AMRIT PAL SINGH	February 3, 2011
MAMTA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
MAMTA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
MANAGING COMMITTEE DELHI PUBLIC SCHOOL Vs. ANIL KUMAR	June 1, 2011
MANAGING COMMITTEE, ARYA HIGH SCHOOL Vs. ATMA PRASHAD SINGH AND ORS.	February 9, 2011
MANAGING COMMITTEE, HINDU GIRLS SENIOR SECONDARY SCHOOL, JAGADHRI Vs. DIRECTOR, SECONDARY EDUCATION, HARYANA AND ORS	September 2, 2011
MANAGING COMMITTEE, SA JAIN COLLEGE, AMBALA AND ANR. Vs. DERA BABA SURDASS AND ORS.	November 2, 2011
MANAK LAL ALIAS MANIK CHAND Vs. STATE BANK OF INDIA AND OTHERS	November 18, 2011
MANDEEP ARORA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 15, 2011
MANDEEP CHOUDHARY Vs. RAKESH KUMAR	August 16, 2011
MANDEEP KAUR Vs. STATE OF PUNJAB	February 24, 2011
MANDEEP KAUR Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
MANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 21, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 21, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 13, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 19, 2011
MANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 6, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB	May 18, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB	May 25, 2011
MANDEEP SINGH Vs. STATE OF PUNJAB	April 29, 2011
MANDEEP SINGH @ GORA AND ORS Vs. STATE OF PUNJAB	September 2, 2011
MANDEEP SINGH ALIAS KALA Vs. STATE OF PUNJAB	December 21, 2011
MANDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 12, 2011
MANDEEP SINGH AUJLA @ KHUSHIA Vs. STATE OF PUNJAB AND ANR.	September 16, 2011
MANGAL SINGH Vs. STATE OF PUNJAB AND ORS.	March 11, 2011
MANGAL SINGH Vs. STATE OF PUNJAB	March 14, 2011
MANGAT RAM Vs. CENTRAL STATE FARM, DHANDUR BEER, HISAR	February 11, 2011
MANGAT RAM AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS	December 20, 2011
MANGE Vs. RAMESH	May 20, 2011
MANGE RAM SON OF RAM KISHAN SAINI BY CASTE, RESIDENT OF MOHALLAH SAINI VAS, ROHTAK Vs. TEK RAM SON OF KANIYA SAINI BY CASTE, RESIDENT OF MOHALLAH SAINI VAS, ROHTAK, AND ANOTHER	November 9, 2011
MANGLA DOGRA Vs. ANIL KUMAR MALHOTRA	November 29, 2011
MANI Vs. STATE OF PUNJAB	September 2, 2011
MANI RAM Vs. STATE OF HARYANA	July 13, 2011
MANINDER SINGH Vs. STATE OF PUNJAB	January 10, 2011
MANINDER SINGH AND ANR. Vs. PARAMJEET SINGH AND ANR.	February 11, 2011
MANINDERJIT SINGH @ MANNA Vs. STATE OF PUNJAB	December 14, 2011
MANISH AHLAWAT Vs. NEELU CHAUDHARY @ NEELISHA SINGH	March 18, 2011
MANISH KUMAR Vs. STATE OF PUNJAB & ANR	August 11, 2011
MANISH KUMAR Vs. ASHOK KUMAR	August 26, 2011
MANISH KUMAR Vs. STATE OF PUNJAB	March 28, 2011
MANISH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	October 4, 2011
MANISH MALIK Vs. STATE OF HARYANA AND ORS.	March 16, 2011
MANISHA @ MNEESHA AND ANR. Vs. STATE OF HARYANA AND ORS.	February 11, 2011
MANISHA AND ORS Vs. STATE OF PUNJAB AND ORS	September 9, 2011
MANJEET SINGH Vs. STATE OF PUNJAB AND ORS	September 2, 2011
MANJINDER SINGH Vs. STATE OF PUNJAB	April 1, 2011
MANJINDER SINGH Vs. GURDEV SINGH ALIAS GURMEET SINGH	May 2, 2011
MANJIT Vs. STATE OF HARYANA	January 10, 2011
MANJIT KAUR Vs. STATE OF PUNJAB	September 26, 2011
MANJIT KAUR Vs. KAUSHALYA DEVI	February 23, 2011
MANJIT KAUR Vs. DARSHAN SINGH	January 28, 2011
MANJIT KAUR Vs. STATE OF PUNJAB	January 27, 2011
MANJIT KAUR Vs. JASWINDER KAUR AND ANOTHER	August 12, 2011
MANJIT KAUR Vs. SHEELA DEVI WD/O MILKHI RAM AND OTHERS	December 19, 2011
MANJIT KAUR @ CHHINDER KAUR Vs. STATE OF PUNJAB	April 25, 2011
MANJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 13, 2011
MANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
MANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ANR.	January 17, 2011
MANJIT KAUR KALRA Vs. S.P.S. AHLUWALIA & OTHERS	May 16, 2011
MANJIT KUMAR Vs. STATE OF PUNJAB	December 1, 2011
MANJIT SINGH Vs. STATE OF PUNJAB	January 17, 2011
MANJIT SINGH Vs. YASHWANT RAI	November 4, 2011
MANJIT SINGH Vs. STATE OF PUNJAB	April 28, 2011
MANJIT SINGH Vs. STATE OF PUNJAB AND ANR.	March 23, 2011
MANJIT SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.	September 15, 2011
MANJIT SINGH Vs. RAMINDER SINGH	April 21, 2011
MANJIT SINGH Vs. STATE OF PUNJAB	August 29, 2011
MANJIT SINGH Vs. STATE OF PUNJAB	October 5, 2011
MANJIT SINGH AND ANOTHER Vs. IQBAL SINGH AND ANOTHER	October 3, 2011
MANJIT SINGH AUJLA Vs. STATE OF PUNJAB & OTHERS	December 12, 2011
MANJIT SINGH SANDHU Vs. STATE OF PUNJAB	January 14, 2011
MANJU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 20, 2011
MANJU SHARMA Vs. RAVINDER SHARMA	March 24, 2011
MANMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	September 9, 2011
MANMOHAN KAUR Vs. DAVINDER PAL SINGH	July 14, 2011
MANMOHAN KUMAR @ MANU SON OF RAMESH KUMAR GUPTA Vs. STATE OF PUNJAB	March 16, 2011
MANMOHAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD & ORS.	November 9, 2011
MANMOHAN SINGH Vs. HARJAP KAUR	September 8, 2011
MANMOHAN SINGH Vs. CENTRAL BANK OF INDIA AND OTHERS	July 19, 2011
MANMOHAN SONI Vs. BANWARI LAL	August 19, 2011
MANOHAR LAL Vs. STATE OF HARYANA	November 3, 2011
MANOHAR SINGH Vs. SUPERINTENDING CANAL OFFICER, HISAR	January 28, 2011
MANOHAR SINGH Vs. DALJIT SINGH	January 19, 2011
MANOHAR SINGH Vs. COMMISSIONER	February 1, 2011
MANOJ Vs. STATE OF HARYANA	March 21, 2011
MANOJ @ TAKLA Vs. STATE OF HARYANA	March 30, 2011
MANOJ AND ORS Vs. STATE OF HARYANA AND ORS	September 2, 2011
MANOJ B. NANGIA Vs. CHANDIGARH ADMINISTRATION AND OTHERS	August 19, 2011
MANOJ GAUTAM Vs. SURJIT SINGH	November 2, 2011
MANOJ KUMAR Vs. STATE OF HARYANA	October 5, 2011
MANOJ KUMAR Vs. STATE OF HARYANA	October 4, 2011
MANOJ KUMAR Vs. SMT. ANURADHA BHARDWAJ AND ORS.	March 25, 2011
MANOJ KUMAR Vs. STATE OF HARYANA	January 7, 2011
MANOJ KUMAR Vs. JAI PAL	January 20, 2011
MANOJ KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER	August 30, 2011
MANOJ KUMAR SINGH Vs. SUSHEELA THAKUR	March 4, 2011
MANPREET KAUR Vs. STATE OF PUNJAB	February 2, 2011
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
MANPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 24, 2011
MANPREET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 4, 2011
MANPREET SINGH Vs. STATE OF PUNJAB	August 18, 2011
MANPREET SINGH Vs. STATE OF PUNJAB	March 4, 2011
MANPREET SINGH Vs. PREM SINGH AND ANR.	May 23, 2011
MANSA CENTRAL COMPANY OPERATIVE BANK LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	January 31, 2011
MANSHI DEVI AND ORS. Vs. THE STATE OF HARYANA AND ORS.	July 11, 2011
MANSI GROVER Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS	March 3, 2011
MANTEJ SINGH Vs. STATE OF PUNJAB	December 1, 2011
MANVINDER SINGH Vs. HARJEET KAUR GILL	February 10, 2011
MANWATI Vs. STATE OF PUNJAB	January 12, 2011
MANWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 22, 2011
MANWINDER SINGH Vs. STATE OF PUNJAB	April 4, 2011
MAQSOOD AHMED Vs. AJAY SHARMA	July 4, 2011
MARIDULA CHAUHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS	December 16, 2011
MARU RAM Vs. RANDHIR	September 5, 2011
MARUTI SUZUKI INDIA LTD. Vs. UNION OF INDIA	September 27, 2011
MASTAN SINGH AND OTHERS Vs. STATE OF PUNJAB	August 29, 2011
MASTER GAURAV SHARMA Vs. RAMAN SHARMA	September 8, 2011
MAWASI AND ANR. Vs. STATE OF HARYANA	March 4, 2011
MAYA DEVI Vs. MOHAN SINGH	January 19, 2011
MEENA Vs. BILLU	January 5, 2011
MEENA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	October 5, 2011
MEENU AND ORS Vs. STATE OF PUNJAB AND OTHERS	January 17, 2011
MEGH RAJ Vs. AMBALA KURUKSHETRA GRAMIN BANK	September 29, 2011
MEGH RAJ Vs. LAXMI DUTT AND ORS.	March 15, 2011
MEGH RAJ BANSAL Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER	December 12, 2011
MEGH SINGH Vs. SUMAN LATA AND OTHERS	August 12, 2011
MEHAR RAM @ RAM MEHAR Vs. KRISHAN BAL AND ORS.	March 31, 2011
MEHAR SINGH Vs. COMMISSIONER (APPEALS), PATIALA DIVISION, PATIALA & OTHERS	September 12, 2011
MEHAR SINGH AND ORS Vs. STATE OF HARYANA	December 2, 2011
MEHAR SINGH VIRK Vs. PUNJAB AND SIND BANK AND ANOTHER	January 12, 2011
MEHNGA SINGH Vs. ADDITIONAL DIRECTOR, PANCHAYATS	March 23, 2011
MEHNGA SINGH Vs. SANTA SINGH	March 21, 2011
MEHRUNISHA Vs. YOUDHBIR SINGH BHADANA AND ORS.	February 21, 2011
MEHTA CONSTRUCTION CO Vs. STATE OF HARYANA	November 2, 2011
MEKHI Vs. STATE OF HARYANA	April 28, 2011
MENKA RANI @ MONA Vs. HAPPY KUMAR	January 3, 2011
MERCEDES BENZ INDIA LIMITED AND ANR. Vs. BAJAJ TRAVELS LIMITED	March 30, 2011
MERINO PANEL PRODUCTS LIMITED Vs. DESIGNATED AUTHORITY	February 9, 2011
MESSRS SHUBH LAKSHMI FINANCE AND INVESTMENT COMPANY Vs. UNION OF INDIA	June 2, 2011
METRO TYRES LIMITED Vs. MAHESH CHANDER	March 8, 2011
METRO TYRES LIMITED Vs. SUSHIL KUMAR	March 22, 2011
MEWA SINGH Vs. STATE OF HARYANA AND OTHERS	March 30, 2011
MEWA SINGH Vs. STATE OF PUNJAB	July 11, 2011
MEWA SINGH Vs. THE DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA & ORS.	October 31, 2011
MEWA SINGH @ BHOLA Vs. STATE OF PUNJAB	February 11, 2011
MEWA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	September 29, 2011
MICKY VERMA Vs. PUNJABI UNIVERSITY PATIALA AND OTHERS	September 8, 2011
MICROLL INDIA Vs. JAI DURGA TRADING COMPANY	November 16, 2011
MICRON INSTRUMENTS (PRIVATE) LIMITED AND ANOTHER Vs. THE STATE OF HARYANA THROUGH THE SECRETARY, INDUSTRIES DEPARTMENT AND ANOTHER	May 13, 2011
MICRON INSTRUMENTS PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION AND ORS.	January 6, 2011
MILKHA SINGH Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED & OTHERS	May 3, 2011
MINAKSHI Vs. RANBIR SINGH	March 16, 2011
MINAKSHI THAPAR Vs. UNION OF INDIA	September 7, 2011
MIRA CHOPRA Vs. STATE OF HARYANA	September 2, 2011
MISRANI Vs. STATE OF HARYANA AND ORS.	August 3, 2011
MISS HARBIR KAUR Vs. TEKNOW CONSULTANTS & ENGINEERS (P) LIMITED	February 2, 2011
MISS SUNITA AND ORS. Vs. THE STATE OF HARYANA AND ORS.	March 18, 2011
MISS SURINDER KAUR & OTHERS Vs. BHATINDA IMPROVEMENT TRUST & OTHERS	November 1, 2011
MIT SINGH AND ANR. Vs. RAJINDER SINGH AND ORS.	February 16, 2011
MITHU RAM Vs. SHIV NATH	February 8, 2011
MITHU RAM Vs. STATE OF PUNJAB AND OTHERS	September 28, 2011
MITRAJ FOOD PROCESSING AND PACKAGING INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION	January 31, 2011
MITTAR SINGH AND ANOTHER Vs. BHAJAN SINGH AND OTHERS	March 1, 2011
MODERN PUBLIC SCHOOL, GURU HAR SAHAI, DISTRICT FEROZEPORE, THROUGH ITS MANAGER SHRI S.S. MONGA Vs. STATE OF PUNJAB, THROUGH SECRETARY TO GOVERNMENT OF PUNJAB, DEPARTMENT OF LOCAL GOVERNMENT, CHANDIGARH, AND ANOTHER	December 12, 2011
MOHAMAD HANIF Vs. AMIT MAHAJAN	April 18, 2011
MOHAMMAD TAYIB Vs. STATE OF PUNJAB	March 11, 2011
MOHAMMAD YUNUS AND ORS. Vs. SHAKUR AND ORS.	January 18, 2011
MOHAN JAIN Vs. PRITHIPAL SINGH	March 15, 2011
MOHAN LAL Vs. SUPERINTENDING CANAL OFFICER	January 13, 2011
MOHAN LAL Vs. STATE OF PUNJAB	March 25, 2011
MOHAN LAL Vs. UNION OF INDIA	August 3, 2011
MOHAN LAL Vs. UNION OF INDIA AND ANOTHER	August 2, 2011
MOHAN LAL Vs. STATE OF HARYANA	November 22, 2011
MOHAN LAL Vs. BHIM SAIN AND ANR.	January 19, 2011
MOHAN LAL Vs. PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED	September 20, 2011
MOHAN LAL AND ANOTHER Vs. HRIJAN COOPERATIVE SOCIETY LTD RANI MAJRA AND OTHERS	August 11, 2011
MOHAN LAL BANSAL AND ORS Vs. STATE OF PUNJAB AND ORS	September 2, 2011
MOHAN LAL S/O. PHUMAN LAL Vs. THE FINANCIAL COMMISSIONER AND ORS.	March 17, 2011
MOHAN LAL SHARMA Vs. CHANDER MOHAN KUMAR	December 5, 2011
MOHAN MADAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	April 5, 2011
MOHAN NAGPAL Vs. EDITOR, NAVBHARAT TIMES, NEW DELHI	October 5, 2011
MOHAN SINGH Vs. UNION OF INDIA	August 9, 2011
MOHAN SINGH Vs. STATE OF PUNJAB	March 8, 2011
MOHAN SINGH Vs. MALKIAT SINGH	December 2, 2011
MOHAN SINGH Vs. SURINDER PAL SINGH	October 31, 2011
MOHAN SINGH Vs. STATE OF HARYANA	January 18, 2011
MOHAN SINGH AND ANR. Vs. BALBIR KAUR AND ORS.	March 7, 2011
MOHAN SINGH AND OTHERS Vs. MAGHAR SINGH AND OTHERS	December 8, 2011
MOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB	December 13, 2011
MOHAR SINGH SON OF RANGA SINGH, RESIDENT OF VILLAGE THAL, TEHSIL ASSANDH, DISTRICT KARNAL Vs. THE STATE OF HARYANA, THROUGH THE SECRETARY TO GOVERNMENT HARYANA, REHABILITATION DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS	November 16, 2011
MOHAR SINGH YADAV Vs. KHUSHI RAM YADAV AND ORS.	September 29, 2011
MOHD ANISH @ ANISH AHMED Vs. CHANDER HASH DOGRA AND ANR	March 22, 2011
MOHD RIZWAN AND ORS Vs. STATE OF PUNJAB AND ORS	February 4, 2011
MOHD. FIAZ Vs. MOHD. GULZAR AND ANOTHER	March 4, 2011
MOHD. HANIF Vs. ALLAHABAD BANK	March 31, 2011
MOHD. JAHANGIR AND ORS. Vs. STATE OF HARYANA	May 20, 2011
MOHD. NAZIR Vs. STATE OF PUNJAB	September 13, 2011
MOHD. SHAFIQUE AND ORS. Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
MOHINDER AND CHANDER KANTA Vs. STATE OF HARYANA AND OTHERS	September 1, 2011
MOHINDER KAUR Vs. STATE OF PUNJAB AND OTHERS	November 11, 2011
MOHINDER KAUR AND OTHERS Vs. MOHINDER SINGH AND OTHERS	November 8, 2011
MOHINDER KUMAR BATTA & ANOTHER Vs. STATE OF PUNJAB & OTHERS	August 16, 2011
MOHINDER PAL SINGH Vs. GURMIT KAUR	July 19, 2011
MOHINDER PAL SINGH Vs. STATE BANK OF INDIA	October 20, 2011
MOHINDER PAUL @ MOHINDER LAL Vs. UNION OF INDIA AND OTHERS	January 7, 2011
MOHINDER PAUL CHOPRA Vs. STATE OF PUNJAB AND OTHERS	May 2, 2011
MOHINDER RAM AND ORS. Vs. JOGINDER SINGH AND ORS.	February 10, 2011
MOHINDER SINGH Vs. THE STATE OF PUNJAB	February 10, 2011
MOHINDER SINGH Vs. BALBIR SINGH AND ORS.	January 24, 2011
MOHINDER SINGH Vs. ARVIND MALHOTRA ADVOCATE	March 22, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	February 16, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	November 30, 2011
MOHINDER SINGH Vs. COMMISSIONER OF INCOME TAX	February 21, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	March 21, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	December 7, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	February 24, 2011
MOHINDER SINGH Vs. SOM NATH	March 9, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	May 17, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB	March 30, 2011
MOHINDER SINGH Vs. STATE OF HARYANA	April 7, 2011
MOHINDER SINGH Vs. BAKKAR SINGH	August 18, 2011
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
MOHINDER SINGH Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.	October 17, 2011
MOHINDER SINGH Vs. GURMIT SINGH AND OTHERS	November 18, 2011
MOHINDER SINGH Vs. BALBIR SINGH AND ORS.	January 25, 2011
MOHINDER SINGH AND ANOTHER Vs. HARYANA TOURISM CORPORATION LTD	April 8, 2011
MOHINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS	September 14, 2011
MOHINDER SINGH AND ORS. Vs. MALKIT SINGH AND ORS.	May 26, 2011
MOHINDER SINGH AND OTHERS Vs. MUKHTIAR SINGH (DIED) THROUGH HIS LRS AND OTHERS	March 30, 2011
MOHINDER SINGH AND OTHERS Vs. HARYANA STATE AND OTHERS	August 25, 2011
MOHIT Vs. STATE OF HARYANA	February 14, 2011
MOHMAD IBRAHIM AND ANR. Vs. RAJ KUMAR	March 28, 2011
MOLAR AND OTHERS Vs. THE STATE OF HARYANA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH, AND OTHERS.	October 31, 2011
MOMI RAM Vs. STATE OF HARYANA	November 9, 2011
MONA Vs. SANJIV ALIAS BOBBY	May 30, 2011
MONA GOEL AND ORS Vs. STATE OF HARYANA AND ORS	August 26, 2011
MONA RANI AND ANR. Vs. STATE OF HARYANA AND ORS.	February 1, 2011
MONICA AGGARWAL AND OTHERS Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK & ANOTHER	November 1, 2011
MONICA AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 20, 2011
MONIKA Vs. STATE OF PUNJAB	March 17, 2011
MONIKA AND ORS Vs. STATE OF PUNJAB AND ORS	August 19, 2011
MONIKA KASHAV Vs. STATE OF PUNJAB AND ORS.	October 18, 2011
MONIKA SONKA AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 25, 2011
MONOCHEM GRAPHIC PVT. LTD. Vs. INDOFARM INDUSTRIES LTD.	March 3, 2011
MONTY Vs. STATE OF PUNJAB	March 10, 2011
MOOL CHAND MUNDHRA Vs. SMT. INDU BALA	May 10, 2011
MOOLA RAM Vs. STATE OF HARYANA	October 17, 2011
MOSENTHALS WOOL AND MOHAIR S.A. PTY. LTD. Vs. C.L. JAIN WOOLENS MILLS P. LTD.	February 1, 2011
MOTA SINGH Vs. STATE OF PUNJAB	February 4, 2011
MOTA SINGH Vs. STATE OF PUNJAB	September 6, 2011
MOTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	September 1, 2011
MOTI RAM Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY	March 7, 2011
MOTI RAM Vs. STATE OF HARYANA AND ANR.	March 25, 2011
MOTI RAM Vs. HISSAM	September 29, 2011
MOUJI RAM Vs. STATE OF HARYANA	October 5, 2011
MR. CHETAN ARORA Vs. SANGEETA ALIAS PREETI	January 3, 2011
MR. PRAMIL KHANDELWAL Vs. MR. SHIVRAJ PURI AND ANOTHER	November 29, 2011
MR. ROHIT GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), AND ANOTHER	September 16, 2011
MR. ROHIT GUPTA SON OF SHRI VIJAY GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), THROUGH ITS DIRECTOR AND ANR.	September 16, 2011
MRS PUSHPA AHUJA Vs. SHRI SUNIL NAGPAL AND OTHERS	March 4, 2011
MRS. GEETA PRASHER Vs. LASER LINKS	February 14, 2011
MRS. NIDHI KAKKAR Vs. MUNISH KAKKAR	February 10, 2011
MRS. SUKANYA DEVI AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	April 4, 2011
MS. JASMEET KAUR ALIAS AMANDEEP KAUR Vs. S. JOGINDER SINGH AND OTHERS	December 1, 2011
MS. REENA DEVI Vs. THE INDIAN OIL CORPORATION LTD. AND OTHERS	March 22, 2011
MST. SHEELA DEVI AND ORS. Vs. CONSTABLE RAJBIR SINGH AND ORS.	February 17, 2011
MUKESH Vs. STATE OF HARYANA	March 21, 2011
MUKESH AGGARWAL Vs. RAJINDER KUMAR PAHWA	August 26, 2011
MUKESH KUMAR Vs. STATE OF HARYANA	April 27, 2011
MUKESH KUMAR Vs. STATE OF HARYANA	March 15, 2011
MUKESH KUMAR RAJESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.	March 22, 2011
MUKESH KUMARI Vs. STATE OF HARYANA	February 25, 2011
MUKESH KUMARI Vs. STATE OF HARYANA AND OTHERS	August 17, 2011
MUKESH MANGLA Vs. HARYANA URBAN DEVELOPMENT	January 24, 2011
MUKHJINDER PAL SINGH SIDHU Vs. RAJINDER KAUR AND OTHERS	September 15, 2011
MUKHTIAR Vs. STATE OF PUNJAB	September 2, 2011
MUKHTIAR KAUR Vs. JANGIR SINGH	March 30, 2011
MUKHTIAR SINGH Vs. PAWAN KUMAR AND ORS.	February 10, 2011
MUKHTIAR SINGH Vs. THE STATE OF HARYANA	March 11, 2011
MUKHTIYAR SINGH Vs. SATISH KUMAR	September 5, 2011
MUKTA CHAUDHARY Vs. HARPAL SINGH	February 15, 2011
MUKTA SAIKIA Vs. STATE OF PUNJAB	March 4, 2011
MULKH RAJ Vs. NISHA JAIN	February 22, 2011
MULTAN SINGH Vs. STATE OF HARYANA AND ANOTHER	November 3, 2011
MUMTAJ Vs. STATE OF HARYANA	September 8, 2011
MUMTAJ @ MAMTA AND ANR. Vs. STATE OF HARYANA AND ORS.	March 17, 2011
MUMTAZ KHAN AND ANR. Vs. STATE OF HARYANA AND ORS.	June 6, 2011
MUNA LAL AND ORS. Vs. SURJIT KAUR AND ANR.	September 15, 2011
MUNICIPAL COMMITTEE Vs. UNION OF INDIA (UOI) AND ORS.	April 21, 2011
MUNICIPAL COMMITTEE GARHSHANKAR Vs. STATE OF PUNJAB	October 4, 2011
MUNICIPAL COMMITTEE, ABOHAR Vs. SURINDER MOHAN AHUJA	November 21, 2011
MUNICIPAL COMMITTEE, BATHINDA Vs. THE PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. AND ANOTHER	November 18, 2011
MUNICIPAL COMMITTEE, BATHINDA Vs. SUKHDEV SINGH	December 22, 2011
MUNICIPAL CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.	February 17, 2011
MUNICIPAL CORPORATION & OTHERS Vs. ST. JOHNS HIGH SCHOOL AND OTHERS	November 2, 2011
MUNICIPAL CORPORATION, AMRITSAR Vs. DR. (MRS.) PREM RAI	July 19, 2011
MUNICIPAL CORPORATION, CHANDIGARH Vs. COL. RETD. DALJIT SINGH	May 19, 2011
MUNICIPAL CORPORATION, FARIDABAD Vs. UNION OF INDIA	December 1, 2011
MUNICIPAL CORPORATION, GURGAON Vs. RAKESH AGGARWAL AND OTHERS	December 5, 2011
MUNICIPAL COUNCIL Vs. STATE OF HARYANA AND ORS.	March 25, 2011
MUNICIPAL COUNCIL Vs. YOGINDER PAL	March 23, 2011
MUNICIPALITY BARETTA Vs. PRESIDING OFFICER	April 20, 2011
MUNISH KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
MUNISH SHARDA Vs. BHAI MANBIR SINGH	April 20, 2011
MUNNA ALIAS RAM GOPAL Vs. RAM PHAL AND OTHERS	August 11, 2011
MUNSHI RAM Vs. STATE OF PUNJAB	December 15, 2011
MUNSHI RAM Vs. UNITED INDIA INSURANCE CO LTD	October 14, 2011
MURARI LAL Vs. STATE OF HARYANA	March 10, 2011
MURTI Vs. JAI RAM AND OTHERS	March 4, 2011
MURTI SHRI RADHA KRISHAN JI MAHARAJ Vs. PREM PARKASH	November 7, 2011
MUSHTAK Vs. STATE OF HARYANA	January 4, 2011
MUSHTAK AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 22, 2011
MUSTAK KHILJEE Vs. STATE OF HARYANA	February 10, 2011
N S AND COMPANY THROUGH ITS PROPRIETOR ASHWANI KUMAR Vs. RAJWANT KAUR	September 7, 2011
N.K. SINGLA Vs. DHARAM PAL UPPAL	July 26, 2011
N.K. SWAMI Vs. PUNJAB NATIONAL BANK AND OTHERS	August 16, 2011
NABHA STEELS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	September 16, 2011
NACCHTTAR SINGH Vs. PRESIDING OFFICER	January 13, 2011
NACHHATAR SINGH Vs. STATE OF HARYANA	August 30, 2011
NACHHATAR SINGH Vs. STATE OF PUNJAB	June 3, 2011
NACHHATTAR KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.	January 17, 2011
NACHHATTAR SINGH Vs. ANGREZ KAUR	March 3, 2011
NACHHATTAR SINGH Vs. CHAND SINGH & ORS	November 22, 2011
NACHHATTAR SINGH SON OF SHRI RANJIT SINGH, RESTORER, MARKET COMMITTEE, GIDDERBAHA Vs. THE STATE OF PUNJAB, THROUGH THE SECRETARY, DEPARTMENT OF AGRICULTURE AND FORESTS, AND OTHERS	October 31, 2011
NAFE SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	July 7, 2011
NAHAR INDUSTRIAL ENTERPRISES LTD. Vs. CESTAT, NEW DELHI	May 31, 2011
NAHAR POLY FILMS LTD Vs. COMMISSIONER OF INCOME TAX	April 7, 2011
NAHAR SINGH AND ANOTHER Vs. ANGREJ SINGH AND ANOTHER	September 15, 2011
NAHAR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME TAX	November 25, 2011
NAIB SINGH Vs. GURDEV KAUR	April 18, 2011
NALANDA ELEMENTARY SCHOOL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 21, 2011
NAMAN CHEMICALS Vs. STATE OF PUNJAB	March 25, 2011
NANAK CHAND & OTHERS Vs. STATE OF HARYANA & ANOTHER	September 27, 2011
NAND KISHORE @ BHARAT SINGH Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
NAND LAL AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 15, 2011
NAND LAL BAJAJ Vs. OM PARKASH AND ORS.	March 25, 2011
NAND LAL SOHAL Vs. STATE OF PUNJAB	May 3, 2011
NAND LAL, PEON Vs. THE STATE OF PUNJAB AND ORS.	April 28, 2011
NANDA Vs. KAMLESH AND ORS.	March 23, 2011
NANDANI RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 10, 2011
NANHA RAM Vs. STATE OF HARYANA	February 4, 2011
NARAINI AND OTHERS Vs. JAI NARAIN AND OTHERS	January 18, 2011
NARANG SINGH Vs. STATE BANK OF PATIALA AND ANR.	July 7, 2011
NARENDER BAGRI Vs. STATE OF HARYANA AND ANR.	May 20, 2011
NARENDER KUMAR Vs. STATE OF HARYANA	November 18, 2011
NARENDER KUMAR Vs. RANI RSELINE	January 12, 2011
NARENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA	December 16, 2011
NARENDER LATHER AND ORS. Vs. STATE OF HARYANA AND ORS.	May 26, 2011
NARENDER SINGH Vs. ANITA RANI	January 4, 2011
NARENDER SINGH Vs. STATE OF HARYANA	January 3, 2011
NARENDRA Vs. HARYANA STAFF SELECTION COMMITTI PANCHKULA	July 14, 2011
NARESH Vs. STATE OF HARYANA	January 14, 2011
NARESH Vs. RAMPAL AND OTHERS	December 21, 2011
NARESH Vs. STATE OF HARYANA	December 5, 2011
NARESH AND OTHERS Vs. THE STATE OF HARYANA	July 29, 2011
NARESH AND OTHERS Vs. STATE OF HARYANA	November 4, 2011
NARESH GUPTA Vs. PUNEET GUPTA	January 10, 2011
NARESH K. PAREKH AND ORS. Vs. STATE OF PUNJAB AND ORS.	June 2, 2011
NARESH KUMAR Vs. THE DIRECTOR GENERAL OF POLICE AND ANOTHER	December 19, 2011
NARESH KUMAR Vs. STATE OF HARYANA	March 7, 2011
NARESH KUMAR Vs. STATE OF PUNJAB	February 21, 2011
NARESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.	March 18, 2011
NARESH KUMAR Vs. NARINDER SINGH AND ANOTHER	September 14, 2011
NARESH KUMAR Vs. STATE OF HARYANA	March 15, 2011
NARESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND ANR.	January 21, 2011
NARESH KUMAR Vs. KIRAN GARG	February 10, 2011
NARESH KUMAR AND ANR. Vs. STATE OF PUNJAB	January 25, 2011
NARESH KUMAR AND ANR. Vs. STATE OF PUNJAB	May 26, 2011
NARESH KUMAR KALRA Vs. BANK OF INDIA AND OTHERS	March 4, 2011
NARESH KUMAR SEHGAL Vs. STATE OF PUNJAB	August 8, 2011
NARESH KUMAR SHARMA Vs. STATE OF HARYANA	September 7, 2011
NARINDER KAUR Vs. STATE OF PUNJAB AND ANR.	June 9, 2011
NARINDER KAUR Vs. STATE OF PUNJAB	March 7, 2011
NARINDER KAUR Vs. BALBIR SINGH	February 14, 2011
NARINDER KAUR Vs. LT. COL. RAVINDER PAL SINGH DHILLON	March 3, 2011
NARINDER KAUR Vs. SUKHWINDER SINGH	August 8, 2011
NARINDER KAUR AND ORS. Vs. DALJIT SINGH	March 16, 2011
NARINDER KAUR AND ORS. Vs. MANGAL SINGH AND ORS.	May 20, 2011
NARINDER KAUR AND OTHERS Vs. PAWAN KUMAR AND OTHERS	December 8, 2011
NARINDER KUMAR Vs. STATE OF HARYANA AND ORS	August 23, 2011
NARINDER KUMAR Vs. NARESH KUMAR	March 15, 2011
NARINDER KUMAR Vs. RAGHBIR KAUR	October 31, 2011
NARINDER KUMAR Vs. SAT NARAYAN MANDIR THROUGH TRUST	April 7, 2011
NARINDER KUMAR VERMA AND ANOTHER Vs. STATE OF PUNJAB	December 14, 2011
NARINDER KUMAR VIJ AND ORS. Vs. STATE OF PUNJAB	May 26, 2011
NARINDER PAL Vs. SURINDERJIT SINGH	April 19, 2011
NARINDER PAL KAUR Vs. KAILASH	May 25, 2011
NARINDER SINGH Vs. KAMLA AND ORS.	February 1, 2011
NARINDER SINGH Vs. STATE OF PUNJAB AND ANR.	February 10, 2011
NARINDER SINGH Vs. STATE OF PUNJAB	September 2, 2011
NARINDER SINGH Vs. STATE OF PUNJAB	September 7, 2011
NARINDER SINGH Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
NARINDER SINGH Vs. HARBANS LAL AND ANOTHER	October 5, 2011
NARINDER SINGH @ GANDHI Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
NARINDER SINGH SON OF SH. HARI SINGH, RESIDENT OF H.NO. 105, RAM KISHAN COLONY, AMBALA CANTT. Vs. CENTRAL BANK OF INDIA, MAHESH NAGAR, AMBALA CANTT. THROUGH ITS BRANCH MANAGER AND OTHERS	August 29, 2011
NARINDERJIT SINGH Vs. NORTH STAR ESTATE PROMOTERS	January 4, 2011
NARINDERPAL SINGH @ NINDA Vs. STATE OF PUNJAB	January 20, 2011
NARSING DASS ACHINT Vs. STATE OF HARYANA & OTHERS	November 18, 2011
NASEEM Vs. STATE OF HARYANA AND ORS.	March 18, 2011
NASEEM AHMED Vs. STATE OF HARYANA	March 24, 2011
NASERO Vs. ALISHER	May 25, 2011
NASIB CHAND Vs. PRESIDING OFFICER	April 21, 2011
NASIB SINGH GREWAL Vs. THE STATE OF PUNJAB AND OTHERS	November 18, 2011
NATHAN LAL Vs. VED PARKASH AND ORS.	July 12, 2011
NATHU RAM Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.	April 28, 2011
NATIONAL INDURANCE COMPANY Vs. RAM MEHAR	February 4, 2011
NATIONAL INSURANCE CO LTD Vs. JASPAL KAUR	May 17, 2011
NATIONAL INSURANCE CO LTD Vs. RAVI DUTT SHARMA	May 30, 2011
NATIONAL INSURANCE CO LTD Vs. JASBIR KAUR	April 18, 2011
NATIONAL INSURANCE CO. Vs. GIAN SINGH (DECEASED) THROUGH HIS L.RS AND ORS.	January 6, 2011
NATIONAL INSURANCE CO. LIMITED Vs. RAJESH KUMAR AND ORS.	January 6, 2011
NATIONAL INSURANCE CO. LTD Vs. MANMEEN KAUR	October 18, 2011
NATIONAL INSURANCE CO. LTD. Vs. SUNITA DEVI AND ORS.	April 21, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJBIR SINGH	January 18, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEELA RANI	November 2, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. BALWINDER KAUR	February 15, 2011
NATIONAL INSURANCE COMPANY LTD Vs. RAJENDER GIRI	October 12, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BALRAJ	November 2, 2011
NATIONAL INSURANCE COMPANY LTD. Vs. BHUPINDER SINGH AND OTHERS	August 18, 2011
NATIONAL INSURANCE COMPANY LTD., CHANDIGARH Vs. PRANAY SETH	April 20, 2011
NATIONAL INVESTIGATION AGENCY Vs. NABA KUMAR SARKAR @ SWAMI ASIMA NAND AND ANOTHER	December 1, 2011
NATIONAL WOOLEN MILLS Vs. RAMESH CHAND	January 7, 2011
NAUBAR CHAND Vs. THE UNION TERRITORY, CHANDIGARH AND OTHERS	May 14, 2011
NAURANG SINGH MUNDRA Vs. STATE OF PUNJAB	November 18, 2011
NAURATA RAM Vs. SARWAN	December 16, 2011
NAVDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER	December 9, 2011
NAVDEEP KAUR AND ANR. Vs. STATE OF HARYANA AND ORS.	September 12, 2011
NAVDEEP KAUR GILL Vs. STATE OF PUNJAB	March 29, 2011
NAVEEN KUMAR Vs. STATE OF HARYANA	September 8, 2011
NAVEEN MEHTA Vs. RAKESH KUMAR GUPTA	July 11, 2011
NAVEEN NEB AND OTHERS Vs. RISHU ARORA ALIAS RISHU NEB	May 6, 2011
NAVEEN ROHILLA Vs. STATE OF HARYANA AND ORS.	January 18, 2011
NAVJOT KAUR Vs. INSCOL	December 16, 2011
NAVJOT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 13, 2011
NAVJOT SINGH Vs. KULDIP SINGH AND ORS.	May 31, 2011
NAVJOT SINGH ALIAS BABBU Vs. STATE OF PUNJAB	March 3, 2011
NAVJOT SINGH ALIAS SIDHU Vs. STATE OF PUNJAB	April 18, 2011
NAVNEET KAUR Vs. STATE OF PUNJAB	March 8, 2011
NAVRAJ SINGH Vs. STATE OF PUNJAB	February 14, 2011
NAVRAJ SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	November 14, 2011
NAVREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 30, 2011
NAWAB SINGH Vs. OMPAL SINGH AND OTHERS	September 16, 2011
NAZAM SINGH Vs. STATE OF PUNJAB AND OTHERS	December 14, 2011
NAZAR SINGH Vs. STATE OF PUNJAB	September 19, 2011
NAZAR SINGH AND OTHERS Vs. DIVISIONAL CANAL OFFICER, RORI WATER SERVICES DIVISION, SIRSA AND OTHERS	January 14, 2011
NAZIR SINGH AND ORS. Vs. STATE OF PUNJAB	October 4, 2011
NECTAR LIFESCIENCE LIMITED Vs. STATE OF PUNJAB	February 9, 2011
NEELAM AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
NEELAM CHAUDHARY Vs. STATE OF HARYANA AND OTHERS	August 18, 2011
NEELAM SHARMA Vs. STATE OF PUNJAB	March 16, 2011
NEENA GOYAL Vs. INDIAN OIL CORPORATION	February 16, 2011
NEENA MAHAJAN Vs. COMMISSIONER OF INCOME TAX	July 12, 2011
NEENA SEHRAWAT Vs. UNION OF INDIAS	November 11, 2011
NEERAJ Vs. STATE OF HARYANA	December 9, 2011
NEERAJ KUMAR Vs. STATE OF HARYANA	July 11, 2011
NEERAJ KUMAR AND ANR. Vs. STATE OF HARYANA	April 8, 2011
NEERU BALA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 17, 2011
NEHA AND ANR. Vs. STATE OF HARYANA AND ORS.	July 11, 2011
NEHA AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 14, 2011
NEHA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
NEHA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	December 30, 2011
NEKI RAM Vs. STATE OF HARYANA AND OTHERS	November 11, 2011
NETAR SINGH Vs. STATE OF PUNJAB	March 18, 2011
NEW GUPTA ELECTRIC COMPANY Vs. DEEPI MADAN	November 4, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAM AVTAR	January 19, 2011
NEW INDIA ASSURANCE CO LTD Vs. VINOD KUMAR	November 15, 2011
NEW INDIA ASSURANCE CO LTD Vs. COL SANJEEV KUMAR	March 9, 2011
NEW INDIA ASSURANCE CO. LTD Vs. SARANJIT KAUR	December 7, 2011
NEW INDIA ASSURANCE CO. LTD. Vs. PAWANJIT AND ORS.	January 6, 2011
NEW INDIA ASSURANCE COMPANY Vs. RANJIT SINGH	December 14, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RASHID AHMAD	December 9, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SEWA SINGH	November 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHET SINGH	January 17, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HEM RAJ	February 17, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JARNAIL SINGH	May 18, 2011
NEW INDIA INSURANCE COMPANY LIMITED Vs. RAJINDER KAUR AND ORS.	February 17, 2011
NEW INDIA INSURANCE COMPANY LIMITED Vs. RAM ISHWAR AND ORS.	February 22, 2011
NEW SHIVANI CO OPERATIVE GROUP Vs. STATE OF HARYANA	July 27, 2011
NICEJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
NIDHI GARG AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	October 5, 2011
NIHAL CHAND Vs. SUKHBIR SINGH	November 18, 2011
NIHALA Vs. RAJ KUMAR	September 16, 2011
NIKHIL TALWAR Vs. STATE OF HARYANA	March 8, 2011
NIKHLESH Vs. SMT. VANDANA	March 16, 2011
NIKKA SINGH (DECEASED) THROUGH HIS LRS. Vs. THE STATE OF PUNJAB AND OTHERS	May 23, 2011
NIKKO Vs. STATE OF HARAYANA	December 7, 2011
NILESH JHA Vs. STATE OF HARYANA AND ANR.	February 17, 2011
NIRANJAN DASS ALIAS NIRANJAN SINGH Vs. STATE OF HARYANA	March 23, 2011
NIRANJAN SINGH Vs. STATE OF HARYANA	March 30, 2011
NIRANJAN SINGH Vs. STATE OF HARYANA & ORS.	May 20, 2011
NIRANJAN SINGH Vs. CHHAJU SINGH AND ANR.	March 14, 2011
NIRANJAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	March 9, 2011
NIRBHAI SINGH Vs. STATE OF PUNJAB	November 14, 2011
NIRBHAI SINGH Vs. STATE OF PUNJAB	May 12, 2011
NIRDEEP KAUR Vs. BALKAR SINGH	April 1, 2011
NIRMAL GANDHI Vs. BHIM SAIN GANDHI	April 5, 2011
NIRMAL SINGH Vs. GURDWARA SANGATPURA THROUGH ITS PARBHANDAK AND WELFARE SOCIETY OF GURDWARA THOUGH ITS PRESIDENT S. KASHMIR SINGH	May 26, 2011
NIRMAL SINGH Vs. LABOUR COURT BHATINDA	January 25, 2011
NIRMAL SINGH Vs. SHANTI DEVI	October 12, 2011
NIRMAL SINGH Vs. LAKHBIR SINGH	March 30, 2011
NIRMAL SINGH Vs. CHEEMA KHURD DHAK, COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD AND ANOTHER	February 15, 2011
NIRMAL SINGH Vs. UNION OF INDIA AND OTHERS	November 11, 2011
NIRMAL SINGH Vs. FAQIR SINGH	January 13, 2011
NIRMAL SINGH Vs. PUNJAB STATE FOREST DEVELOPMENT CORPN. LTD. AND ORS.	August 3, 2011
NIRMAL SINGH AND ORS. Vs. SH. ANURAG VERMA, IAS AND ORS.	May 2, 2011
NIRMAL YADAV Vs. CENTRAL BUREAU OF INVESTIGATION	November 14, 2011
NIRMALA AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
NIRMALA DEVI Vs. STATE OF HARYANA	July 6, 2011
NIRMALA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	October 13, 2011
NIRMALA DEVI AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 24, 2011
NIRPAL SINGH Vs. STATE OF PUNJAB AND ORS	September 9, 2011
NISHA Vs. STATE OF PUNJAB	January 10, 2011
NISHA Vs. STATE OF HARYANA & OTHERS	September 21, 2011
NISHA DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
NISHA RANI Vs. STATE OF HARYANA AND OTHERS	November 7, 2011
NISHA RANI & OTHERS Vs. ADDL DEPUTY COMMISSIONER-CUM-CHAIRMAN, SELECTION COMMITTEE, SIRSA & OTHERS	August 12, 2011
NISHABAR SINGH Vs. STATE OF HARYANA	February 11, 2011
NISHAN SINGH Vs. STATE OF PUNJAB	March 15, 2011
NISHAN SINGH Vs. JOGINDER SINGH AND OTHERS	January 27, 2011
NISHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-II), PUNJAB AND ORS	August 25, 2011
NISHU AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 15, 2011
NITASHA Vs. STATE OF PUNJAB	March 17, 2011
NITIN @ LALLY & OTHERS Vs. STATE OF PUNJAB AND ANOTHER	October 4, 2011
NITIN AGGARWAL Vs. STATE OF HARYANA	December 22, 2011
NITLESH GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA AND ANOTHER	September 22, 2011
NIWAS AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 22, 2011
NOORA RAM Vs. FINANCIAL COMMISSIONER, APPEALS AND ORS.	June 3, 2011
O P HANDA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD	September 22, 2011
O.P. JINDAL GLOBAL UNIVERSITY Vs. CHIEF COMMISSIONER OF INCOME TAX	November 11, 2011
OM PARKASH Vs. SMT. RAJ BALA AND ORS.	April 29, 2011
OM PARKASH Vs. RAM KUMAR	May 17, 2011
OM PARKASH Vs. KAMLESH MITTAL THROUGH HER ATTORNEY SEWA RAM	January 7, 2011
OM PARKASH Vs. STATE OF HARYANA & OTHERS	September 5, 2011
OM PARKASH Vs. STATE OF HARYANA	March 31, 2011
OM PARKASH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY ETC.	February 25, 2011
OM PARKASH Vs. AVTAR SINGH ETC	May 31, 2011
OM PARKASH Vs. STATE OF HARYANA	September 15, 2011
OM PARKASH Vs. NARNDER KUMAR SHARMA AND OTHERS	May 11, 2011
OM PARKASH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	December 13, 2011
OM PARKASH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 22, 2011
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 11, 2011
OM PARKASH AND OTHERS Vs. RAM GOPAL ALIAS PAALI RAM ALIAS DOOJPURI MAHARAJ AND ANOTHER	August 18, 2011
OM PARKASH DHIMAN Vs. LALIT KUMAR	March 16, 2011
OM PARKASH KASHYAP Vs. STATE OF HARYANA AND ORS.	January 31, 2011
OM PARKASH SHARMA Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	April 5, 2011
OM PARKASH VERMA Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.	July 11, 2011
OM PATI Vs. STATE OF HARYANA AND OTHERS	July 26, 2011
OM PRAKASH SINGH Vs. UTTARI HARYANA BIJLI VITRAN NIGAM AND ORS.	March 14, 2011
OM SONS INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX	July 12, 2011
OMBIR SINGH Vs. UNION OF INDIA AND OTHERS	April 26, 2011
OMI Vs. TEJI	May 20, 2011
OMKAR Vs. STATE OF PUNJAB AND ORS.	January 3, 2011
OMPATI Vs. STATE OF HARYANA	March 25, 2011
ONKAR SINGH Vs. GEETA RAM AND ANR.	February 22, 2011
ONKAR SINGH Vs. DILBAGH RAI	August 5, 2011
ONKAR SINGH Vs. GURCHARAN SINGH AND ORS.	March 15, 2011
ONKAR SINGH @ KALU Vs. STATE OF PUNJAB	December 5, 2011
ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	January 17, 2011
ORIENT INSURANCE CO LTD Vs. GURDIL SINGH	January 19, 2011
ORIENTAL CONSTRUCTION CO. Vs. ENGINEER-IN-CHIEF, PWD (B AND R) AND ANR.	April 28, 2011
ORIENTAL INSURANCE CO Vs. MANGAT RAM	September 22, 2011
ORIENTAL INSURANCE CO LTD Vs. SAROJ DEVI	December 21, 2011
ORIENTAL INSURANCE CO LTD Vs. UMRAO SINGH	February 23, 2011
ORIENTAL INSURANCE CO LTD Vs. LALANWATI	November 23, 2011
ORIENTAL INSURANCE CO.LTD. Vs. SMT.SANGEETA	November 22, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. MONIKA	December 12, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. RAJINDER KAUR	April 20, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. AMRIK MASIH AND ORS.	January 31, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. USHA RANI AND ORS.	January 3, 2011
ORION INFRASTRUCTURE LTD. Vs. COMMISSIONER, GURGAON DIVISION, GURGAON AND OTHERS	December 8, 2011
OSAW AGRO INDUSTRIES PVT. LTD. Vs. EXECUTIVE ENGINEER (OPERATION) UHBVN LTD. AND ANR.	January 6, 2011
OUTDOOR COMMUNICATIONS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.	March 3, 2011
P.K. MALIA Vs. CORPORATION BANK AND OTHERS	March 25, 2011
P.K. NANDA AND OTHERS Vs. M/S. COASTAL MINES PVT. LTD.	August 18, 2011
PACIFIC ADVERTISERS Vs. KASHMIRI LAL GOYAL	March 17, 2011
PACIFIC PROJECTS LIMITED Vs. STATE OF HARYANA AND ORS.	March 16, 2011
PADAM NABH & SONS Vs. YASH PAL	December 8, 2011
PAHALWAN CHAND Vs. HANS RAJ AND ORS.	October 13, 2011
PAL INFRASTRUCTURE AND DEVELOPERS PVT LTD ETC Vs. TRIVENI FERROUS INFRASTRUCTURE (P) LTD	March 21, 2011
PAL SINGH Vs. UNION OF INDIA	July 4, 2011
PAL SINGH Vs. STATE OF PUNJAB	August 10, 2011
PALA RAM Vs. STATE OF HARYANA	February 10, 2011
PALA RAM AND ORS. Vs. SHYAM LAL	July 15, 2011
PALWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 25, 2011
PALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
PALWINDER SINGH HEAD DRAFTSMAN Vs. STATE OF PUNJAB	February 17, 2011
PAMILA SYAL Vs. STATE OF PUNJAB	August 29, 2011
PANCHHI RAM Vs. STATE OF HARYANA	March 11, 2011
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER	March 17, 2011
PANJ GARAIN KALAN COOPERATIVE AGRICULTURAL SERVICE LIMITED, PANJ GARAIN Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER	May 18, 2011
PANKAJ AHUJA Vs. STATE OF PUNJAB	February 25, 2011
PANKAJ KATYAL Vs. SHALINI KATYAL	May 23, 2011
PANKAJ MOTORS Vs. STATE OF PUNJAB AND OTHERS	December 2, 2011
PANKAJ TRADING COMPANY Vs. DILBAGH RAI	May 31, 2011
PANNA LAL Vs. STATE OF PUNJAB	December 16, 2011
PAPINDER SINGH Vs. STATE OF HARYANA	March 17, 2011
PAPNEJA TRADERS Vs. COMMISSIONER OF INCOME TAX	April 6, 2011
PAPPU AND ANOTHER Vs. MANGAT RAM AND OTHERS	August 18, 2011
PAPPU SINGH Vs. STATE OF PUNJAB	March 4, 2011
PARA MEDICAL COUNCIL Vs. STATE OF PUNJAB	August 17, 2011
PARAMDEEP SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	May 20, 2011
PARAMJEET KAUR Vs. SUKHDEV SINGH	August 18, 2011
PARAMJEET NAGPAL Vs. LIFE INSURANCE CORPORATION	September 16, 2011
PARAMJEET SINGH Vs. STATE OF PUNJAB	September 9, 2011
PARAMJEET SINGH ALIAS PAMMA Vs. STATE OF PUNJAB & ANR	August 16, 2011
PARAMJEET SINGH ALIAS PAMMA Vs. THE STATE OF PUNJAB & ANR.	August 18, 2011
PARAMJIT & ANOTHER Vs. STATE OF PUNJAB	November 11, 2011
PARAMJIT ALIAS GURMAIL RAM Vs. STATE OF PUNJAB AND ANR.	March 4, 2011
PARAMJIT KAUR Vs. UNION OF INDIA	December 5, 2011
PARAMJIT KAUR Vs. STATE OF PUNJAB	October 5, 2011
PARAMJIT KAUR Vs. STATE OF HARYANA AND OTHERS	August 12, 2011
PARAMJIT KAUR Vs. SURINDER SINGH	November 14, 2011
PARAMJIT KAUR @ GURMIT KAUR Vs. STATE OF PUNJAB	January 18, 2011
PARAMJIT KAUR @ PAMI Vs. MOHINDER SINGH	January 20, 2011
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 26, 2011
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
PARAMJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 14, 2011
PARAMJIT KAUR, PANCH Vs. FINANCIAL COMMISSIONER	September 2, 2011
PARAMJIT SINGH Vs. STATE OF HARYANA	February 4, 2011
PARAMJIT SINGH Vs. STATE OF HARYANA AND ORS.	March 22, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB	February 23, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB	March 4, 2011
PARAMJIT SINGH Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
PARAMJIT SINGH @ JAWALA Vs. STATE OF PUNJAB AND ANR.	March 21, 2011
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB	November 18, 2011
PARAMJIT SINGH BEDI Vs. STATE OF PUNJAB	April 29, 2011
PARAMJIT SINGH DUGGAL ALIAS BITTU Vs. STATE OF PUNJAB	March 17, 2011
PARAMVEER SINGH AND ORS. Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ORS.	June 3, 2011
PARAMVIR Vs. RAMESH KUMAR AND ANR.	April 1, 2011
PARAS SHARMA Vs. STATE OF PUNJAB	May 18, 2011
PARBHU RAM Vs. STATE OF HARYANA	April 29, 2011
PARDEEP ALIAS GOLDY Vs. STATE OF HARYANA	December 14, 2011
PARDEEP ALIAS RAJU Vs. STATE OF HARYANA AND ORS.	February 11, 2011
PARDEEP KUMAR Vs. ROZY	November 8, 2011
PARDEEP KUMAR Vs. STATE OF HARYANA	November 7, 2011
PARDEEP KUMAR Vs. THE STATE OF PUNJAB	August 18, 2011
PARDEEP KUMAR & ORS Vs. STATE OF HARYANA & ANR	September 5, 2011
PARDEEP KUMAR MAHAJAN Vs. PUNJAB GRAMIN BANK AND ANOTHER	December 20, 2011
PARDEEP SHARMA Vs. STATE OF PUNJAB	May 2, 2011
PARDEEP SINGH Vs. STATE OF PUNJAB	January 7, 2011
PARDEEP SINGH Vs. STATE OF PUNJAB	March 17, 2011
PARDEEP SINGH AND ORS Vs. STATE OF HARYANA AND ORS	September 13, 2011
PARDEEP TIWARI Vs. STATE OF PUNJAB	April 6, 2011
PARDUMAN KUMAR Vs. STATE OF HARYANA & OTHERS	August 10, 2011
PARGAT SINGH Vs. STATE OF PUNJAB	January 24, 2011
PARGAT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.	September 13, 2011
PARHLAD KUMAR Vs. STATE OF PUNJAB	March 24, 2011
PARKASH RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	August 24, 2011
PARKASH SINGH Vs. STATE OF PUNJAB	July 12, 2011
PARKASH VEER Vs. DAYA NAND MATH PARBHANDHKARNI SABHA, ROHTAK	May 30, 2011
PARKASHVEER Vs. SMT. CHAMPA AND OTHERS	December 16, 2011
PARLE BISCUITS P LTD Vs. SANDEEP MARKETING COMPANY	March 15, 2011
PARMEET SINGH Vs. STATE OF PUNJAB	January 21, 2011
PARMESHWARI DEVI AND OTHERS Vs. STATE OF HARYANA	October 19, 2011
PARMESHWARI DEVI, HINDI TEACHER AND ORS. Vs. THE STATE OF HARYANA AND ORS.	March 16, 2011
PARMINDER KAUR Vs. AKHTIAR SINGH	January 13, 2011
PARMINDER KAUR Vs. NAVTEJ SINGH UBBI	March 16, 2011
PARMINDER KAUR @ SUMAN Vs. GURDEEP KAUR AND ANOTHER	August 16, 2011
PARMINDER KUMAR @ PINDI Vs. STATE OF PUNJAB	April 26, 2011
PARMINDER SINGH ALIAS TIDDA Vs. STATE OF PUNJAB	December 2, 2011
PARMINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	August 1, 2011
PARMINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 24, 2011
PARMINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 10, 2011
PARMJIT SINGH Vs. STATE OF PUNJAB	March 31, 2011
PARMOD KUMAR AND OTHERS Vs. GOVT. OF INDIA AND OTHERS	August 4, 2011
PARSANNI Vs. SUBE SINGH	February 9, 2011
PARSHOTAM VERMA AND ANR. Vs. STATE OF PUNJAB AND ANR.	April 18, 2011
PARSIN KAUR Vs. APAR SINGH	April 20, 2011
PARSIN KAUR Vs. JAGJIT SINGH AND OTHERS	September 8, 2011
PARTAP Vs. PANIPAT COOPERATIVE SUGAR MILLS LTD	February 3, 2011
PARTAP SINGH Vs. STATE OF HARYANA	May 30, 2011
PARTAP SINGH Vs. STATE OF HARYANA AND ANR.	March 18, 2011
PARTAP SINGH Vs. STATE OF PUNJAB	November 22, 2011
PARTAP SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS	August 16, 2011
PARVEEN @ FAUJI Vs. STATE OF HARYANA	March 3, 2011
PARVEEN AND ANR. Vs. STATE OF HARYANA AND ORS.	March 18, 2011
PARVEEN AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 13, 2011
PARVEEN BHATIA Vs. THE STATE OF PUNJAB	September 9, 2011
PARVEEN KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
PARVEEN KAUR ARORA Vs. PARVEEN KUMAR	September 15, 2011
PARVEEN KUMAR Vs. STATE OF HARYANA	August 12, 2011
PARVEEN KUMAR Vs. AJAIB SINGH	March 7, 2011
PARVEEN KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD	August 29, 2011
PARVEEN KUMAR Vs. STATE OF HARYANA	May 3, 2011
PARVEEN MALHOTRA Vs. STATE OF HARYANA AND OTHERS	March 4, 2011
PARVEEN SINGH Vs. STATE OF PUNJAB	March 29, 2011
PARVESH KUMAR MALHOTRA Vs. STATE OF PUNJAB	September 12, 2011
PARVEZ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 18, 2011
PARWINDER KAUR Vs. STATE OF PUNJAB	May 4, 2011
PARWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 5, 2011
PARWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 15, 2011
PATHANKOT JANTA COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LIMITED Vs. STATE OF PUNJAB THROUGH SECRETARY IRRIGATION PUNJAB CHANDIGARH	July 6, 2011
PAVITTAR SINGH Vs. STATE OF PUNJAB	March 11, 2011
PAVITTAR SINGH Vs. STATE OF PUNJAB	November 17, 2011
PAVITTAR SINGH Vs. RAI SINGH AND ORS.	July 5, 2011
PAWAN KUMAR Vs. RAJINDER PAL AND ORS.	August 3, 2011
PAWAN KUMAR Vs. STATE OF PUNJAB	December 22, 2011
PAWAN KUMAR Vs. STATE OF HARYANA	April 18, 2011
PAWAN KUMAR Vs. STATE OF PUNJAB	January 5, 2011
PAWAN KUMAR Vs. STATE	December 12, 2011
PAWAN KUMAR Vs. STATE OF HARYANA	February 23, 2011
PAWAN KUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER	August 16, 2011
PAWAN KUMAR Vs. JAGDEV SINGH	January 19, 2011
PAWAN KUMAR AND ORS. Vs. MARKET COMMITTEE, NEW GRAIN AND VEGETABLE MARKET	August 1, 2011
PAWAN KUMAR BANSAL Vs. STATE OF PUNJAB	May 2, 2011
PAWAN KUMAR SINGH Vs. STATE OF PUNJAB AND ANR.	March 18, 2011
PAWAN KUMAR SOHAN LAL Vs. STATE OF PUNJAB	September 12, 2011
PAYAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 13, 2011
PAYAL DIVISION WELFARE ASSOCIATION AND SHOPKEEPER ASSOCIATION, PAYAL Vs. STATE OF PUNJAB AND OTHERS	November 3, 2011
PAYEL MEHTA Vs. SANJAY SARIN	August 18, 2011
PEHLAD RAI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 17, 2011
PEHLU AND ANOTHER Vs. TEHMEENA	October 5, 2011
PEPSU ROADWAYS TRANSPORT CORPORATION PATIALA Vs. MANJIT SINGH	March 4, 2011
PERHLAD Vs. HANS RAJ AND ORS.	September 12, 2011
PERHLAD RAI GUPTA Vs. AMIT SINGH AND ORS.	March 21, 2011
PHARMUDA WIDOW OF LATE ALLAHDEEN SON OF SHARIF AND ORS Vs. TEJBIR SON OF MAI RAM AND ORS	February 10, 2011
PHONOGRAPHIC PERFORMANCE LIMITED Vs. STATE OF PUNJAB	July 27, 2011
PHOOL CHAND Vs. STATE OF HARYANA	September 1, 2011
PHOOL SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION (BALLABHGARH ZONE) THROUGH ITS ADMINISTRATOR	February 11, 2011
PHOOL SINGH Vs. STATE OF HARYANA AND ANOTHER	August 29, 2011
PHOOLA Vs. OM PARKASH	August 3, 2011
PHOONWATI AND ANR. Vs. RAJESH KUMAR	April 29, 2011
PHUL SINGH Vs. STATE OF HARYANA	November 26, 2011
PHULBAGH SINGH Vs. SHINDO AND ANOTHER	August 18, 2011
PIARA SINGH Vs. STATE OF PUNJAB	April 25, 2011
PIARA SINGH Vs. STATE OF HARYANA	February 16, 2011
PIARA SINGH AND ANOTHER Vs. SURJIT SINGH AND OTHERS	November 14, 2011
PIARA SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 7, 2011
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	August 18, 2011
PIARA SINGH DHILLON (P.S. DHILLON) Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB, CHANDIGARH AND OTHERS	December 13, 2011
PIARE LAL Vs. STATE OF HARYANA	August 18, 2011
PIARE LAL Vs. MODERN AUTOMOBILES	November 9, 2011
PINKI RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 27, 2011
PINKY Vs. MANISH	May 23, 2011
PINKY AND ORS Vs. STATE OF PUNJAB AND ORS	August 17, 2011
PIPAL SINGH Vs. ANOKH SINGH	August 30, 2011
PIRTHI Vs. SURTA RAM	May 2, 2011
POLYMERS PAPER LTD Vs. PRESIDING OFFICER	February 28, 2011
POOJA Vs. STATE OF PUNJAB	February 9, 2011
POOJA AND ANOTHER Vs. STATE OF HARYANA	December 14, 2011
POOJA AND ANR. Vs. STATE OF HARYANA AND ORS.	May 23, 2011
POOJA CHOWDRY Vs. PARAMJIT SINGH	February 11, 2011
POOJA RANI Vs. STATE OF PUNJAB	August 29, 2011
POOJA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
POOJA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
POOJA RANI AND ANR. Vs. STATE OF HARYANA AND ORS.	January 10, 2011
POOJA VAID AND ANR. Vs. STATE OF PUNJAB AND ANR.	January 19, 2011
POONAM Vs. STATE OF HARYANA & ORS	September 5, 2011
POONAM & ORS Vs. STATE OF HARYANA & ORS	September 7, 2011
POONAM ANAND Vs. STATE OF HARYANA	May 11, 2011
POONAM CHOPRA AND ORS Vs. STATE OF PUNJAB AND ORS	August 25, 2011
POONAM DEVI Vs. STATE OF HARYANA AND ORS.	March 30, 2011
POONAM KUMARI Vs. RAJINDER KUMAR	November 7, 2011
POONAM MALHOTRA Vs. STATE OF HARYANA	March 10, 2011
POONAM PANCHAL AND ANR. Vs. STATE OF HARYANA AND ORS.	May 20, 2011
POONAM SHARMA Vs. PUNEET DUTTA	November 14, 2011
PORRITTS AND SPENCER ASIA PVT LTD Vs. STATE OF HARYANA	March 22, 2011
POST OFFICE, HISAR DIVISION,THROUGH ITS SUPERINTENDENT AND ANR. Vs. AMIR CHAND	January 4, 2011
POWER DRUGS LTD Vs. COMMISSIONER OF INCOME TAX	July 14, 2011
PRABH DAYAL Vs. MUNICIPAL COMMITTEE, SANGRUR	September 7, 2011
PRABHA CHHABRA WD/O K.C. CHHABRA Vs. FINANCIAL COMMISSIONER	May 10, 2011
PRABHJIT SINGH Vs. STATE OF PUNJAB	January 5, 2011
PRABHJIT SINGH Vs. NAVNEET KAUR	August 8, 2011
PRABHJOT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	January 31, 2011
PRABHJOT SHARANJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 6, 2011
PRABHJOT SINGH Vs. STATE OF PUNJAB	December 8, 2011
PRABHU DAYAL Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA AND OTHERS	September 7, 2011
PRAKASH SINGH Vs. AJIT SINGH AND ANR.	March 23, 2011
PRAKASHWATI JAIN Vs. PUNJAB STATE	July 20, 2011
PRAN NATH AND ORS. Vs. CHAMAN LAL AND ORS.	July 11, 2011
PRAN NATH JOSHI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	December 14, 2011
PRAN NATH KUMARIA Vs. THE UNION OF INDIA AND OTHERS	June 1, 2011
PREETI Vs. STATE OF PUNJAB	April 4, 2011
PREETI Vs. STATE OF PUNJAB	January 27, 2011
PREETI PATHANIA AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 1, 2011
PREETY TANGARI Vs. STATE OF PUNJAB	January 28, 2011
PREM CHAND Vs. SUSHILA AND ORS.	August 3, 2011
PREM CHAND Vs. THE STATE OF HARYANA AND ORS.	September 28, 2011
PREM CHAND ALIAS NEETA Vs. RAM SARAN	December 5, 2011
PREM CHAND AND ORS. Vs. STATE OF HARYANA	April 27, 2011
PREM CHAND GARG AND ORS Vs. STATE OF PUNJAB AND ORS	March 10, 2011
PREM DEVI Vs. BALA DEVI AND ORS.	January 18, 2011
PREM HANS KUMAR Vs. MONIKA RATTAN & ANOTHER	October 3, 2011
PREM KAUR Vs. SUNITA DEVI AND OTHER	November 16, 2011
PREM KUMAR ALIAS KALA Vs. STATE OF PUNJAB	July 25, 2011
PREM LAL Vs. STATE OF PUNJAB	March 18, 2011
PREM LATA @ SHABNAM AND ANR. Vs. STATE OF HARYANA AND ORS.	February 1, 2011
PREM MOHAN KALRA Vs. STATE OF HARYANA	April 28, 2011
PREM RANI Vs. JIVAN KUMAR	July 11, 2011
PREM SAGAR Vs. STATE OF PUNJAB AND OTHERS	December 23, 2011
PREM SINGH Vs. GURMEET KAUR	March 31, 2011
PREMA Vs. RAJBIR	September 1, 2011
PREMJIT KALIA Vs. SANTOKH SINGH AND ORS.	April 29, 2011
PRINCE KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
PRINCEPAL SINGH ALIAS PRINCE Vs. STATE OF PUNJAB	September 5, 2011
PRINCIPAL KULDIP CHAND AGNIHOTRI C/O B.B.N. COLLEGE, CHAKMOH, HAMIRPUR Vs. COLLEGE, TRIBUNAL, PUNJAB, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS	October 20, 2011
PRINCY AND ANR Vs. STATE OF HARYANA AND ORS	March 3, 2011
PRITAM KAUR AND ORS Vs. COMMISSIONER, ROHTAK	August 9, 2011
PRITAM KAUR AND ORS. Vs. BHARPUR SINGH AND ORS.	March 11, 2011
PRITAM KAUR AND ORS. Vs. BHARPUR SINGH AND ORS.	January 13, 2011
PRITAM KAUR AND OTHERS Vs. RAM CHANDER AND OTHERS	May 10, 2011
PRITAM SINGH Vs. STATE OF PUNJAB	February 9, 2011
PRITAM SINGH Vs. FINANCIAL COMMISSIONER	March 15, 2011
PRITAM SINGH Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
PRITAM SINGH AND ANR. Vs. DIRECTOR, LAND RECORDS AND ORS.	May 3, 2011
PRITI AND ANR. Vs. STATE OF HARYANA AND ORS.	February 10, 2011
PRITPAL KAUR Vs. STATE OF PUNJAB	January 28, 2011
PRITPAL SINGH Vs. STATE OF PUNJAB & ANOTHER	December 14, 2011
PRITPAL SINGH TIWANA Vs. GENERAL PUBLIC AND ORS.	January 5, 2011
PRIYA KANOUJIA AND ANR. Vs. STATE OF U.T. AND ORS.	July 11, 2011
PRIYA PRASHAR Vs. STATE OF PUNJAB	July 7, 2011
PRIYA SHARMA AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 10, 2011
PRIYA SOOD Vs. STATE OF PUNJAB AND OTHERS	January 24, 2011
PRIYANKA AND ANR. Vs. STATE OF HARYANA AND ORS.	January 14, 2011
PRIYANKA AND ANR. Vs. STATE OF HARYANA AND ORS.	February 21, 2011
PRIYANKA BHUTANI Vs. SUKH PAL SINGH	February 25, 2011
PRIYANKA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
PROF S S BINDRA AND ORS Vs. STATE OF PUNJAB AND ORS	March 4, 2011
PROF. JOGINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.	April 29, 2011
PROMILA SURI AND ORS Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB AND ORS	August 26, 2011
PRTC Vs. HARBHAJAN SINGH AND ANOTHER	May 30, 2011
PUNEET SARAO AND ORS Vs. STATE OF PUNJAB AND ORS	August 24, 2011
PUNEET SHARMA Vs. STATE OF HARYANA	April 25, 2011
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA Vs. DARSHAN SINGH AND ANOTHER	May 9, 2011
PUNJAB AGRICULTURE UNIVERSITY Vs. PRESIDING OFFICER LABOUR COURT	May 26, 2011
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. NAGREEKA EXPORTS	March 18, 2011
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. MOTA SINGH DEOL AND ORS.	March 30, 2011
PUNJAB AND HARYANA HIGH COURT Vs. PRIYA SOOD AND OTHERS	May 30, 2011
PUNJAB EX SERVICEMEN COR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	November 21, 2011
PUNJAB LEATHER FEDERATION Vs. STATE OF PUNJAB AND ORS.	March 28, 2011
PUNJAB NATIONAL BANK Vs. ENDER PAL SINGH SAHOTA	November 9, 2011
PUNJAB NATIONAL BANK Vs. Y.K. SINGLA	November 29, 2011
PUNJAB NATIONAL BANK AND ANR. Vs. SUDARSHAN KUMAR RANA	March 14, 2011
PUNJAB POLICE HOUSING CORPORATION LIMITED Vs. LABOUR COURT AND ANOTHER	January 5, 2011
PUNJAB POLICE HOUSING CORPORATION LIMITED Vs. SURESH KUMAR AND ANOTHER	December 5, 2011
PUNJAB ROADWAYS CHANDIGARH Vs. ARJINDERA BUS SERVICE REGD. AND OTHERS	August 2, 2011
PUNJAB SCHOOL EDUCATION BOARD Vs. AKAL PRINTMATICS	September 8, 2011
PUNJAB STATE AGRICULTURE MARKETING BOARD Vs. JASWANT RAI AND ORS	August 18, 2011
PUNJAB STATE CIVIL SUPLIES CORPORATION LTD. AND ANR. Vs. SATWINDER KUMAR AND ANR.	January 6, 2011
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH AND ANOTHER Vs. KRISHAN LAL AND ANOTHER	August 12, 2011
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. Vs. VIJAY KUMAR	November 15, 2011
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERARION LTD Vs. ASHOK KUMAR MEHTA	March 21, 2011
PUNJAB STATE COOPERATIVE MILK PRODUCER'S FEDERATION LTD Vs. COMMISSIONER OF INCOME TAX	March 28, 2011
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB AND OTHERS	August 11, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PREM SINGH SHAHI	May 25, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. BAIKUNTH LAL PAUL AND ORS	September 1, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB AND ORS.	March 14, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.	May 25, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA	June 6, 2011
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANR	June 3, 2011
PUNJAB STATE ELECTRICITY BOARD AND ANR. Vs. MOHINDER SINGH AND ANR.	March 28, 2011
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY Vs. DEEKAY MECHANICAL WORKSAND ANR.	August 3, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. RAGHBIR SINGH AND ANOTHER	December 21, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. HARBANS LAL	August 18, 2011
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS Vs. SAGAR GUPTA	March 4, 2011
PUNJAB STATE HIGH COURT LAWYERS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND OTHERS	March 9, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. SAROJ SHARMA AND ANOTHER	August 18, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CANARA BANK	August 9, 2011
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. VIRSA SINGH SIDHU	July 13, 2011
PUNJAB STATE POWER CORPORATION LIMITED Vs. RAKESH KUMAR NANGLU	August 24, 2011
PUNJAB STATE THROUGH ITS SECRETARY AND ORS. Vs. BALWINDER SINGH	April 1, 2011
PUNJAB STEELS Vs. UNION OF INDIA AND ANR	February 4, 2011
PUNJAB TRACTORS WORKERS UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	May 17, 2011
PUNJAB UNIVERSITY Vs. PARVEEN BALA	November 21, 2011
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. UNION OF INDIA	December 15, 2011
PUNJAB WAKF BOARD Vs. FINANCIAL COMMISSIONER, CO-OPERATION, PUNJAB	September 23, 2011
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT, DAKHA, TEHSIL AND DISTRICT LUDHIANA AND OTHERS	September 23, 2011
PUNJAB WAKF BOARD Vs. ARJUN DEV CHAWLA AND OTHERS	December 5, 2011
PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LTD. Vs. SURJIT KAUR	March 18, 2011
PUNNU SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 7, 2011
PURAN CHAND Vs. STATE OF HARYANA	March 10, 2011
PURAN CHAND Vs. STATE OF HARYANA	July 7, 2011
PURAN CHAND Vs. STATE OF HARYANA AND OTHERS	August 16, 2011
PURAN SINGH Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL CUM LABOUR COURT,BATHINDA	March 11, 2011
PURAN SINGH Vs. STATE OF PUNJAB	April 29, 2011
PURAN SINGH Vs. SMT. DHAN KAUR AND OTHERS	July 4, 2011
PURAN SINGH AND ANR. Vs. ADDITIONAL DIRECTOR, C/H PUNJAB AND ORS.	January 18, 2011
PURAN SINGH AND ORS. Vs. STATE OF PUNJAB	May 20, 2011
PURSHOTTAM BAJAJ AND ANR. Vs. STATE OF HARYANA	February 15, 2011
PURUSHOTTAM DUTT Vs. HARYANA VIDHAN SABHA SECRETARIAT, CHANDIGARH AND OTHERS	July 15, 2011
PUSAN CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	February 21, 2011
PUSHAP LATA SAXENA AND ANR Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANR	April 8, 2011
PUSHPA DEVI Vs. RAJEEV KHARBANDA	February 7, 2011
PUSHPA DEVI @ PUSHPA JAIN & OTHERS Vs. STATE OF HARYANA & OTHERS	September 22, 2011
PUSHPINDER KUMAR Vs. STATE OF HARYANA	August 5, 2011
PUSHVINDERJIT SINGH Vs. INDIAN OIL CORPORATION LIMITED	July 12, 2011
PYAR CHAND Vs. STATE OF HARYANA AND ANR.	May 26, 2011
PYARE LAL Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	November 14, 2011
R C KATYAL Vs. HARYANA WAREHOUSING CORPORATION AND ANR	February 14, 2011
R K BAGGA Vs. CHIEF GENERAL MANAGER	October 4, 2011
R P AGGARWAL AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD	July 5, 2011
R S B PROJECT LIMITED Vs. STATE OF HARYANA AND ORS	April 21, 2011
R T B RAI, JUNIOR ENGINEER, PUBLIC WORKS DEPARTMENT, PUNJAB Vs. STATE OF PUNJAB AND OTHERS	March 23, 2011
R.B. YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER	September 25, 2011
R.B. YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER	November 25, 2011
R.C. KATYAL Vs. HARYANA WAREHOUSING CORPORATION, PANCHKULA AND ANOTHER	February 14, 2011
R.K. TYAGI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK NEW DELHI	March 28, 2011
R.K. WELD PVT. LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	May 30, 2011
R.L.SANKHLA Vs. HIGH COURT PUNJAB AND HARYANA AT CHYANDIGARTH	March 8, 2011
R.P.S. ASSOCIATES Vs. OM PARKASH @ HARI SINGH	September 23, 2011
R.S. MOTORS Vs. STATE OF PUNJAB AND ORS.	February 15, 2011
R.S. PAHWA Vs. SHREE RAM AND ANR.	March 22, 2011
R.S.B. PROJECT LIMITED Vs. STATE OF HARYANA AND ORS.	April 21, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB	January 21, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB	February 25, 2011
RACHHPAL SINGH Vs. STATE OF PUNJAB	September 9, 2011
RACHHPAL SINGH @ PALA Vs. STATE OF PUNJAB	March 31, 2011
RADHA KISHAN Vs. THE STATE OF HARYANA AND ORS.	January 13, 2011
RADHA SINGH Vs. THE ASSISTANT COLLECTOR, IST GRADE, PEHOWA ETC.	November 7, 2011
RADHA SINGH Vs. THE ASSISTANT COLLECTOR, IST GRADE ETC.	January 7, 2011
RADHEY SHYAM Vs. STATE OF HARYANA	March 8, 2011
RADHIKA RANI Vs. STATE OF PUNJAB	March 7, 2011
RAFI @ RAFIK AND ANR. Vs. STATE OF HARYANA	April 29, 2011
RAGBIR Vs. STATE OF HARYANA AND ORS.	March 3, 2011
RAGHBIR AND ORS. Vs. RAJENDER KUMAR AND ORS.	September 6, 2011
RAGHBIR KAUR Vs. STATE OF PUNJAB	January 10, 2011
RAGHBIR SARAN SUBHASH CHANDER Vs. STATE OF HARYANA AND ORS.	January 17, 2011
RAGHBIR SINGH Vs. GRAM PANCHAYAT CHHANNI	July 13, 2011
RAGHBIR SINGH Vs. SUNITA	August 25, 2011
RAGHBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS	June 1, 2011
RAGHBIR SINGH Vs. BALAK RAM AND ANOTHER	March 15, 2011
RAGHBIR SINGH Vs. THE COLLECTOR, REWARI AND ORS.	April 29, 2011
RAGHBIR SINGH Vs. STATE OF HARYANA	August 20, 2011
RAGHBIR SINGH Vs. STATE OF PUNJAB	March 1, 2011
RAGHBIR SINGH Vs. STATE OF HARYANA	August 30, 2011
RAGHBIR SINGH @ MONU Vs. STATE OF PUNJAB	April 8, 2011
RAGHBIR SINGH AND ANR. Vs. MUNICIPAL CORPORATION, THROUGH ITS COMMISSIONER	March 28, 2011
RAGHBIR SINGH AND ORS. Vs. COLLECTOR, BHIWANI AND ORS.	August 1, 2011
RAGHUBIR SINGH Vs. GURDEEP SINGH	March 24, 2011
RAGHUBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	November 14, 2011
RAHUL Vs. STATE OF HARYANA AND OTHERS.	October 17, 2011
RAHUL AHIR Vs. STATE OF PUNJAB	April 18, 2011
RAHUL BHARDWAJ & ANOTHER Vs. STATE OF PUNJAB & ANOTHER	September 28, 2011
RAHUL DUTTA Vs. STATE OF HARYANA	December 12, 2011
RAHUL KUNDRA Vs. STATE OF PUNJAB	February 14, 2011
RAI SARAN DASS Vs. PUNJAB STATE ELECTRICITY BOARD	November 29, 2011
RAI SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, DELHI AND OTHERS	May 9, 2011
RAJ BALA Vs. SURENDER SINGH	October 4, 2011
RAJ BALA Vs. KRISHAN AVTAR KAUSHIK	July 12, 2011
RAJ KAUR Vs. STATE OF PUNJAB	February 21, 2011
RAJ KAUR AND ANR. Vs. THE STATE OF PUNJAB AND ORS.	September 16, 2011
RAJ KISHORE @ RAMU Vs. STATE OF HARYANA	April 29, 2011
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS	December 14, 2011
RAJ KUMAR Vs. STATE OF PUNJAB	December 7, 2011
RAJ KUMAR Vs. STATE OF HARYANA & OTHERS	August 17, 2011
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS	August 30, 2011
RAJ KUMAR Vs. STATE OF PUNJAB	July 19, 2011
RAJ KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, THE ORIENTAL INSURANCE COMPANY LIMITED	October 4, 2011
RAJ KUMAR Vs. DEVI DAYAL AND ORS.	February 11, 2011
RAJ KUMAR Vs. SANJAY SAINI	March 4, 2011
RAJ KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS	January 6, 2011
RAJ KUMAR Vs. REWAT RANI	May 31, 2011
RAJ KUMAR Vs. STATE OF HARYANA	April 4, 2011
RAJ KUMAR Vs. STATE OF PUNJAB	January 13, 2011
RAJ KUMAR Vs. STATE OF PUNJAB	March 15, 2011
RAJ KUMAR Vs. MUKHTYAR SINGH	April 1, 2011
RAJ KUMAR Vs. STATE OF HARYANA	April 21, 2011
RAJ KUMAR Vs. RAVINDRA PHARMACEUTICALS PVT LTD	October 5, 2011
RAJ KUMAR Vs. MANOJ KUMAR AND ORS.	April 28, 2011
RAJ KUMAR @ RAJU & OTHERS Vs. STATE OF PUNJAB & ANOTHER	November 3, 2011
RAJ KUMAR @ RAJU @ JASBIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	January 18, 2011
RAJ KUMAR AND ANOTHER Vs. STATE OF HARYANA	December 20, 2011
RAJ KUMAR SHARMA Vs. STATE OF PUNJAB	May 30, 2011
RAJ KUMAR SON OF PIRTHI CHAND Vs. STATE OF PUNJAB THROUGH THE ESTATE OFFICER	October 17, 2011
RAJ KUMAR SON OF SH. GOKAL CHAND Vs. STATE OF PUNJAB	March 25, 2011
RAJ KUMARI Vs. STATE OF PUNJAB AND ORS.	March 30, 2011
RAJ KUMARI AND ANR Vs. STATE OF PUNJAB AND ORS	March 3, 2011
RAJ MANGAL YADAV Vs. STATE OF HARYANA	July 11, 2011
RAJ NARAIN YADAV Vs. THE STATE OF HARYANA AND ORS.	February 10, 2011
RAJ PAL Vs. PNB HOUSING FINANCE LIMITED AND OTHERS	August 24, 2011
RAJ PAL Vs. SMT. BIMLA WATI AND ANOTHER	January 5, 2011
RAJ RANI Vs. JAI PARKASH	January 12, 2011
RAJ RANI AND ANR Vs. ONKAR SINGH AND ORS	March 4, 2011
RAJ ROOP SINGH Vs. STATE OF HARYANA	December 8, 2011
RAJ SINGH Vs. STATE OF PUNJAB	January 21, 2011
RAJ SINGH ALIAS MASTER Vs. STATE OF HARYANA	November 14, 2011
RAJ SINGH AND ORS. Vs. GURDEEP KAUR AND ORS.	May 10, 2011
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 11, 2011
RAJA Vs. STATE OF HARYANA AND OTHERS	September 28, 2011
RAJA RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT	July 13, 2011
RAJA RAM Vs. STATE OF HARYANA	May 20, 2011
RAJAN SHARMA AND OTHERS Vs. LABH SINGH AND OTHERS	May 6, 2011
RAJASTHAN ROAD TRANSPORT CORPORATION Vs. ASLAM ANSARI	January 19, 2011
RAJBEER @ BEERA Vs. STATE OF HARYANA	January 25, 2011
RAJBIR Vs. NET RAM AND ORS.	April 29, 2011
RAJBIR Vs. STATE OF HARYANA	January 21, 2011
RAJBIR Vs. STATE OF HARYANA AND ORS.	January 27, 2011
RAJBIR AND ORS. Vs. STATE OF HARYANA AND ORS.	March 29, 2011
RAJBIR AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND ANOTHER	August 30, 2011
RAJBIR DHIMAN Vs. STATE OF HARYANA	October 20, 2011
RAJBIR KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
RAJBIR SINGH Vs. HARJINDER SINGH	March 23, 2011
RAJBIR SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA AND ORS.	April 4, 2011
RAJBIR SINGH @ RAJA Vs. STATE OF PUNJAB	April 8, 2011
RAJBIR SINGH @ RAJU Vs. STATE OF PUNJAB	April 1, 2011
RAJBIR SINGH AND ORS Vs. STATE OF PUNJAB	September 1, 2011
RAJBIR SINGH CHIKKARA Vs. STATE OF HARYANA AND ORS.	June 6, 2011
RAJDEEP KAUR Vs. STATE OF PUNJAB	March 18, 2011
RAJDEEP KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	April 18, 2011
RAJDEEP SINGH Vs. STATE OF PUNJAB	November 4, 2011
RAJDEEP SINGH Vs. STATE OF PUNJAB AND ORS.	January 27, 2011
RAJDEV SINGH AND ANOTHER Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB AND OTHERS	November 18, 2011
RAJDHANI INTERSTATE TRANSPORT COMPANY (REGD) AND ANR. Vs. THE NEW INDIA ASSURACNE COMPANY LTD. AND ORS.	February 11, 2011
RAJEEV NAYYAR Vs. UNION TERRITORY AND ORS.	March 21, 2011
RAJENDER Vs. STATE OF HARYANA AND ORS.	January 21, 2011
RAJENDER Vs. STATE OF HARYANA	August 26, 2011
RAJENDER & OTHERS Vs. STATE OF HARYANA & OTHERS	January 20, 2011
RAJENDER SINGH Vs. STATE OF HARYANA	February 8, 2011
RAJENDER SINGH Vs. STATE OF HARYANA	February 22, 2011
RAJENDER SINGH Vs. STATE OF HARYANA & ORS	January 28, 2011
RAJENDRA Vs. STATE OF HARYANA	December 21, 2011
RAJENDRAS (INDIA) LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	September 2, 2011
RAJESH Vs. STATE OF HARYANA AND ORS.	January 6, 2011
RAJESH Vs. MUSSADI LAL AND OTHERS	September 1, 2011
RAJESH Vs. STATE OF HARYANA	January 7, 2011
RAJESH Vs. STATE OF HARYANA	May 26, 2011
RAJESH CHADDA Vs. THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR.	August 3, 2011
RAJESH GOEL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED	March 28, 2011
RAJESH GUPTA Vs. STATE OF PUNJAB & OTHERS	November 2, 2011
RAJESH KAPILA AND ANR. Vs. V.P. AGGARWAL	March 10, 2011
RAJESH KUMAR Vs. UNION OF INDIA AND OTHERS	April 19, 2011
RAJESH KUMAR Vs. STATE OF PUNJAB	February 10, 2011
RAJESH KUMAR Vs. STATE OF HARYANA	March 4, 2011
RAJESH KUMAR Vs. DISTRICT DRUG INSPECTOR	January 31, 2011
RAJESH KUMAR Vs. STATE OF HARYANA	February 2, 2011
RAJESH KUMAR Vs. STATE OF HARYANA	March 16, 2011
RAJESH KUMAR Vs. JASPAL SINGH	December 9, 2011
RAJESH KUMAR Vs. MANGAT RAI AND OTHERS	November 15, 2011
RAJESH SHEKHU Vs. STATE OF HARYANA	September 15, 2011
RAJESH VERMA Vs. STATE OF HARYANA AND ANOTHER	April 7, 2011
RAJINDER Vs. MOORTI SHRI RADHA KRISHAN JI	February 2, 2011
RAJINDER KAUR Vs. STATE OF PUNJAB	January 6, 2011
RAJINDER KAUR Vs. STATE OF PUNJAB	March 17, 2011
RAJINDER KAUR Vs. MOHINDER SHARMA	February 3, 2011
RAJINDER KAUR Vs. GURDEV SINGH DHILLON	April 21, 2011
RAJINDER KAUR Vs. MANJIT KAUR AND OTHERS	March 15, 2011
RAJINDER KAUR AND ANR. Vs. HARPREET KAUR	February 21, 2011
RAJINDER KUMAR Vs. STATE OF HARYANA	December 14, 2011
RAJINDER KUMAR Vs. VIJAY KUMAR	January 24, 2011
RAJINDER KUMAR Vs. KAUSHALYA DEVI	August 26, 2011
RAJINDER KUMAR Vs. STATE OF PUNJAB	July 21, 2011
RAJINDER KUMAR @ VICKY Vs. STATE OF HARYANA	January 13, 2011
RAJINDER KUMAR AND ANR. Vs. BALDEV RAJ AND ORS.	March 14, 2011
RAJINDER KUMAR BANSAL Vs. STATE OF HARYANA AND OTHERS	November 18, 2011
RAJINDER KUMAR RAJU Vs. STATE OF HARYANA	March 24, 2011
RAJINDER KUMAR SHARMA Vs. STATE OF PUNJAB	September 16, 2011
RAJINDER PAL SHARMA Vs. RAJ KUMAR	August 23, 2011
RAJINDER SINGH Vs. JOGINDER SINGH AND ORS.	March 31, 2011
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS	May 9, 2011
RAJINDER SINGH Vs. STATE OF HARYANA AND ORS.	March 29, 2011
RAJINDER SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS, HISAR AND ORS.	November 3, 2011
RAJINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.	March 18, 2011
RAJINDER SINGH Vs. JATINDER KUMAR	May 31, 2011
RAJINDER SINGH Vs. STATE OF PUNJAB	March 22, 2011
RAJINDER SINGH Vs. GURMEL SINGH	September 1, 2011
RAJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER	August 16, 2011
RAJINDER SINGH Vs. CHAIRMAN, UHBVN LTD.	September 8, 2011
RAJINDER SINGH AKA RAJINDER KUMAR Vs. STATE OF PUNJAB	January 28, 2011
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB	November 17, 2011
RAJINDER SINGH AND ANR. Vs. STATE OF PUNJAB	January 25, 2011
RAJINDER SINGH AND ORS. Vs. NARSI AND ORS.	February 10, 2011
RAJINDER SINGH AND ORS. Vs. STATE OF PUNJAB	January 31, 2011
RAJINDER SINGH BRAR Vs. STATE OF PUNJAB	June 1, 2011
RAJINDER SINGH CHEEMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	November 2, 2011
RAJINDER SINGH KALSI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	January 18, 2011
RAJINDER SINGH SIWATCH Vs. STATE OF HARYANA	March 14, 2011
RAJINDER VEDERA AND ANOTHER Vs. UNION OF INDIA AND OTHERS	January 18, 2011
RAJIV GUPTA Vs. DR. RINKU	November 16, 2011
RAJIV KUMAR Vs. PSEB SAS NAGAR AND OTHERS	May 30, 2011
RAJIV KUMAR Vs. STATE OF HARYANA	March 15, 2011
RAJIV KUMAR @ BABBI Vs. STATE OF PUNJAB	July 5, 2011
RAJJU @ MUBARIK Vs. STATE OF HARYANA	December 20, 2011
RAJNI Vs. STATE OF PUNJAB	November 18, 2011
RAJNI AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 16, 2011
RAJNI ARORA Vs. KRISHNA DEVI	August 2, 2011
RAJNISH Vs. STATE OF HARYANA	January 13, 2011
RAJPAL ALIAS RAJU AND OTHERS Vs. STATE OF HARYANA	December 21, 2011
RAJPAL ASTHIR Vs. HARCHARAN SINGH @ GURJIT SOINGH @ GURDIP SINGHAND ORS.	August 8, 2011
RAJPREET SINGH Vs. STATE OF PUNJAB AND OTHERS	December 23, 2011
RAJU Vs. STATE OF HARYANA	August 24, 2011
RAJU Vs. STATE OF PUNJAB	December 19, 2011
RAJU ALIAS RAJ KUMAR Vs. STATE OF PUNJAB	February 21, 2011
RAJU ALIAS VICKY Vs. STATE OF HARYANA	April 25, 2011
RAJU GOSAIN Vs. RAKESH	November 14, 2011
RAJVIR SINGH @ RAJU Vs. STATE OF PUNJAB	April 18, 2011
RAJWANT KAUR Vs. BALWINDER SINGH	December 5, 2011
RAJWINDER KAUR ALIAS RAJWANT KAUR Vs. STATE OF PUNJAB	August 18, 2011
RAJWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
RAJWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 30, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 12, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
RAJWINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 1, 2011
RAJWINDER SINGH Vs. STATE OF PUNJAB	March 21, 2011
RAJWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	April 19, 2011
RAKESH Vs. STATE OF HARYANA	February 14, 2011
RAKESH Vs. STATE OF HARYANA AND ORS.	January 25, 2011
RAKESH AND ORS. Vs. DEVI DUTT AND ORS.	February 21, 2011
RAKESH CHOPRA AND ORS. Vs. STATE OF PUNJAB	May 2, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB	April 21, 2011
RAKESH KUMAR Vs. STATE OF HARYANA	April 26, 2011
RAKESH KUMAR Vs. RAVINDER KUMAR	August 25, 2011
RAKESH KUMAR Vs. NARINDER KUMAR AND ANR.	February 17, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB	April 5, 2011
RAKESH KUMAR Vs. U.T. CHANDIGARH AND ANR.	May 26, 2011
RAKESH KUMAR Vs. STATE OF PUNJAB	January 21, 2011
RAKESH KUMAR Vs. STATE OF HARYANA & OTHERS	September 7, 2011
RAKESH KUMAR Vs. DARSHAN SINGH	December 5, 2011
RAKESH KUMAR AND COMPANY Vs. NORTHERN RAILWAY THROUGH GENERAL MANAGER ETC.	September 29, 2011
RAKESH KUMAR BANSAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	December 19, 2011
RAKESH KUMAR GUPTA AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER	November 7, 2011
RAKESH KUMAR SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	July 29, 2011
RAKESH KUMAR SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	August 29, 2011
RAKESH PAL KAUSHIK AND ORS Vs. BRISH BHAN AND ORS.	July 1, 2011
RAKESH SHARMA AND ORS. Vs. UNION TERRITORY AND ANR.	July 12, 2011
RAKHA KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 30, 2011
RAM ASRA (L.D.C. RETD.) SON OF SH. SHIV RAM Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.	April 29, 2011
RAM ASRA AND ANR. Vs. STATE OF PUNJAB	April 26, 2011
RAM BAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 2, 2011
RAM CHAND Vs. UDAI SINGH ALIAS DAYA RAM AND OTHERS	November 21, 2011
RAM CHANDER Vs. STATE OF HARYANA	February 9, 2011
RAM CHANDER Vs. STATE OF HARYANA	April 26, 2011
RAM CHANDER Vs. STATE OF HARYANA	July 26, 2011
RAM CHANDER (KHALASI) Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS	April 29, 2011
RAM CHANDER AND ANOTHER (THROUGH LRS) Vs. CHAMELA RAM AND OTHERS	November 14, 2011
RAM CHANDER PEON Vs. PRESIDING OFFICER LABOUR COURT UT CHANDIGARH	April 4, 2011
RAM DEVI WIDOW OF NARANJAN DASS AND ANOTHER Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS	November 28, 2011
RAM DIA AND ANOTHER Vs. STATE OF HARYANA	August 18, 2011
RAM KALA Vs. WAKIL CHAND	May 10, 2011
RAM KALI Vs. CHAMELA RAM	July 15, 2011
RAM KALI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 3, 2011
RAM KANWAR Vs. RAJESH KUMAR	July 21, 2011
RAM KANWAR-EX-SARPANCH OF GRAM PANCHAYAT OF VILLAGE RAI Vs. STATE OF HARYANA	January 10, 2011
RAM KARAN Vs. STATE OF HARYANA	May 3, 2011
RAM KARAN Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	January 7, 2011
RAM KARAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	May 23, 2011
RAM KISHAN Vs. GRAM PANCHAYAT, DHOBRA AND OTHERS	May 13, 2011
RAM KISHAN Vs. THE COLLECTOR, KARNAL AND OTHERS	March 22, 2011
RAM KISHAN Vs. RAM DIA AND ORS.	March 16, 2011
RAM KISHAN Vs. STATE OF HARYANA AND ORS.	March 18, 2011
RAM KISHAN Vs. STATE OF PUNJAB AND OTHERS	December 22, 2011
RAM KISHAN Vs. PUNJAB WAKF BOARD AND ORS.	July 11, 2011
RAM KISHAN CHHABRA Vs. STATE OF HARYANA AND ANR.	April 5, 2011
RAM KISHAN SINGH Vs. STATE OF PUNJAB	September 15, 2011
RAM KISHORE Vs. STATE OF PUNJAB	August 25, 2011
RAM KRISHAN Vs. GEETA RANI	January 13, 2011
RAM KRISHAN Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS	August 23, 2011
RAM KUMAR Vs. STATE OF HARYANA & OTHERS	August 18, 2011
RAM KUMAR Vs. PRESIDING OFFICER	May 4, 2011
RAM KUMAR Vs. MOHINDER	November 8, 2011
RAM KUMAR Vs. STATE OF HARYANA AND ORS	August 16, 2011
RAM KUMAR Vs. GURGAON GRAMIN BANK	August 5, 2011
RAM KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.	April 1, 2011
RAM NARAIN AND ORS. Vs. STATE OF HARYANA	April 7, 2011
RAM NARAIN YADAV AND OTHERS Vs. LIKHI RAM	August 19, 2011
RAM NATH AND ANR Vs. STATE OF HARYANA	February 15, 2011
RAM NATH CHANDOK Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY TO GOVT. OF PUNJAB	April 21, 2011
RAM NIWAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH	April 25, 2011
RAM NIWAS Vs. STATE OF PUNJAB	March 21, 2011
RAM NIWAS Vs. BHAGWATI	March 7, 2011
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA	August 18, 2011
RAM PAL Vs. DEEPAK SHARMA	March 22, 2011
RAM PAL Vs. OM PRAKASH	March 16, 2011
RAM PAL Vs. THE SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND ORS.	January 25, 2011
RAM PAL Vs. THE DISTRICT COLLECTOR, KARNAL AND OTHERS	January 21, 2011
RAM PAL SINGH AND ANR. Vs. BALJINDER SINGH	February 15, 2011
RAM PARKASH Vs. KRESHAN CHAND AND ANOTHER	October 12, 2011
RAM PARSAD Vs. SURINDER KUMAR	November 8, 2011
RAM PHAL Vs. STATE OF HARYANA AND OTHERS	August 12, 2011
RAM RATTAN Vs. SUNITA KUMARI ALIAS PINKI	April 18, 2011
RAM RATTAN Vs. AJIT SINGH CHAWLA	May 23, 2011
RAM SARAN KAUSHIK AND ORS. Vs. SH. NAVRAJ SANDHU AND ANR.	July 14, 2011
RAM SAROOP @ RAM SWARUP Vs. FINANCIAL COMMISSIONER	August 16, 2011
RAM SARUP AND ANR. Vs. NEERAJ SHARMA AND ORS.	May 23, 2011
RAM SHARMA Vs. ALLAHABAD BANK, THROUGH ITS CHAIRMAN & MANAGING DIRECTOR, NETAJI SUBASH MARG, CALCUTTA, AND OTHERS	September 16, 2011
RAM SIMRAN SINGH MAKKAR Vs. STATE OF PUNJAB	September 20, 2011
RAM SINGH Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
RAM SINGH Vs. STATE OF PUNJAB	April 26, 2011
RAM SINGH Vs. BHANA	February 4, 2011
RAM SINGH Vs. STATE OF HARYANA	March 23, 2011
RAM SINGH Vs. STATE OF HARYANA	July 13, 2011
RAM SINGH Vs. STATE OF PUNJAB	September 2, 2011
RAM SINGH Vs. STATE OF HARYANA	January 6, 2011
RAM SINGH AND ORS. Vs. STATE OF HARYANA	March 14, 2011
RAM SINGH AND OTHERS Vs. JARNAIL SINGH AND OTHERS	August 30, 2011
RAM SWAROOP AND OTHERS Vs. THE STATE OF HARYANA, THROUGH THE COMMISSIONER & SECRETARY TO GOVERNMENT, HARYANA, TRANSPORT DEPARTMENT, CHANDIGARH, AND OTHERS	December 7, 2011
RAMA ALIAS RAM MEHAR Vs. HARYANA STATE AND ORS.	February 2, 2011
RAMA SHANKAR Vs. STATE OF PUNJAB	March 14, 2011
RAMAN KUMAR Vs. STATE OF PUNJAB AND ORS.	April 1, 2011
RAMAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 22, 2011
RAMAN MITTAL Vs. MANGAL SINGH	March 22, 2011
RAMANDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 5, 2011
RAMANDEEP SINGH @ RAMAN Vs. STATE OF PUNJAB	September 2, 2011
RAMBIR Vs. SURJAN	November 21, 2011
RAMBIR Vs. MANBIR DHAKA	November 11, 2011
RAMBIR SINGH Vs. GRAM PANCHAYAT, NARHERA AND OTHERS	July 15, 2011
RAMBIR SINGH MANN (EX ASSISTANT SCIENTIST) Vs. CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY AND OTHERS	November 8, 2011
RAMDIA Vs. KRISHAN KUMAR THAREJA AND ANR.	February 10, 2011
RAMESH @ DABBU Vs. STATE OF HARYANA	April 18, 2011
RAMESH ALIAS RANG LAL ALIAS MANGI LAL Vs. THE STATE OF PUNJAB AND OTHERS	October 5, 2011
RAMESH AND ANR. Vs. STATE OF HARYANA AND ORS.	May 26, 2011
RAMESH AND ANR. Vs. THE STATE OF HARYANA	July 7, 2011
RAMESH CHANDER AND ORS. Vs. M.D. UNIVERSITY AND ANR.	February 23, 2011
RAMESH CHANDER GUPTA Vs. INCOME TAX APPELLATE TRIBUNAL	November 8, 2011
RAMESH KAURA Vs. PUNJAB NATIONAL BANK AND ORS.	January 21, 2011
RAMESH KUMAR Vs. SUNITA SHARMA	July 8, 2011
RAMESH KUMAR Vs. STATE OF HARYANA	July 7, 2011
RAMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS	December 21, 2011
RAMESH KUMAR Vs. STATE OF HARYANA	March 30, 2011
RAMESH KUMAR Vs. GENERAL MANAGER	July 5, 2011
RAMESH KUMAR @ RAMESH CHAND AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 21, 2011
RAMESH KUMAR AND ANOTHER Vs. BHAGWAN DASS DEVKI NANDAN DHARAMSHALA AND ANOTHER	May 12, 2011
RAMESH KUMAR GUPTA Vs. STATE OF PUNJAB	December 30, 2011
RAMESH RANI Vs. RAMAN KUMAR GOYAL AND ANOTHER	January 23, 2011
RAMESHWAR ALIAS RAMESHWAR DUTT Vs. STATE OF HARYANA	September 26, 2011
RAMESHWAR DATT SHARMA Vs. STATE OF PUNJAB AND OTHERS	April 18, 2011
RAMESHWAR DAYAL & OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA & ANOTHER	January 18, 2011
RAMESHWAR SHARMA Vs. STATE OF HARYANA AND ANR.	July 11, 2011
RAMINDER CHIMNI AND ANR. Vs. NIRMLA AND ANR.	January 7, 2011
RAMINDER SINGH Vs. KIRNA DEVI	February 3, 2011
RAMJI DASS Vs. STATE OF PUNJAB	February 10, 2011
RAMNEEK SINGH BEDI Vs. UNION OF INDIA	August 5, 2011
RAMO BAI AND OTHERS Vs. VIDYA RANI AND OTHERS	September 13, 2011
RAMPAL SINGH Vs. STATE OF HARYANA AND ORS.	March 16, 2011
RAMPHAL Vs. SATYAWAN AND ANR.	February 21, 2011
RAMRIKH AND ANOTHER Vs. LAND ACQUISITION COLLECTOR	December 22, 2011
RAN SINGH Vs. JAI NARAIN	February 28, 2011
RAN SINGH Vs. STATE OF PUNJAB AND OTHERS	January 12, 2011
RAN SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.	July 11, 2011
RANA BALBIR SINGH SAINI Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS	February 16, 2011
RANA PARDEEP KUMAR SHARMA Vs. STATE OF PUNJAB	January 28, 2011
RANBIR SINGH Vs. GRAM PANCHAYAT, VILLAGE BANDHWARI AND OTHERS	December 14, 2011
RANBIR SINGH Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD	February 11, 2011
RANBIR SINGH Vs. PRESIDING OFFICER	November 21, 2011
RANBIR SINGH Vs. STATE OF PUNJAB	November 22, 2011
RANBIR SINGH Vs. SUKHDEV SINGH AND OTHERS	August 18, 2011
RANBIR SINGH Vs. CHANDA SINGH AND OTHERS	August 18, 2011
RANBIR SINGH AND OTHERS Vs. STATE OF HARYANA	December 14, 2011
RANBIR SINGH KHARAB Vs. STATE OF HARYANA	June 2, 2011
RANDHIR @ DHIRA SON OF SH. HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.	January 25, 2011
RANDHIR KUMAR Vs. STATE OF PUNJAB	July 21, 2011
RANDHIR SINGH Vs. DARSHAN SINGH	October 4, 2011
RANDHIR SINGH Vs. KARNAIL SINGH	July 27, 2011
RANDHIR SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT, HARYANA, REVENUE DEPARTMENT AND ORS.	January 20, 2011
RANDHIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS	March 22, 2011
RANDHIR SINGH Vs. STATE OF HARYANA	December 2, 2011
RANDHIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	September 13, 2011
RANDHIR SINGH AND ORS. Vs. STATE OF HARYANA	April 18, 2011
RANI DEVI AND ANR. Vs. HINDU UNITED FAMILY AND ORS.	March 3, 2011
RANI KAUR AND ANOTHER Vs. STATE OF PUNJAB	September 12, 2011
RANJEET KAUR Vs. STATE OF HARYANA AND OTHERS	December 6, 2011
RANJEET KUMAR ALIAS RANJEET SINGH Vs. ARYA SAMAJ	September 7, 2011
RANJEET SINGH Vs. INDER SINGH AND ORS.	March 18, 2011
RANJEET SINGH Vs. CHIEF CANAL OFFICER	March 21, 2011
RANJEET SINGH Vs. UNION OF INDIA AND OTHERS	January 14, 2011
RANJIT KAUR Vs. STATE OF PUNJAB AND ORS.	March 14, 2011
RANJIT KAUR Vs. THE STATE OF PUNJAB AND OTHERS	December 13, 2011
RANJIT KAUR @ RANO @ RAMJIT KAUR @ RAMO AND ANR. Vs. STATE OF PUNJAB	August 3, 2011
RANJIT MEHTA AND ANOTHER Vs. REGIONAL OFFICER, GURGAON REGION, HARYANA STATE POLLUTION CONTROL BOARD AND ANOTHER	September 11, 2011
RANJIT SINGH Vs. U T CHANDIGARH	November 17, 2011
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	August 23, 2011
RANJIT SINGH Vs. STATE OF PUNJAB	July 8, 2011
RANJIT SINGH Vs. POONAM	April 27, 2011
RANJIT SINGH Vs. STATE OF PUNJAB	March 17, 2011
RANJIT SINGH Vs. STATE OF PUNJAB	April 28, 2011
RANJIT SINGH Vs. GURMIT SINGH AND ORS.	May 20, 2011
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS	September 1, 2011
RANJIT SINGH Vs. STATE OF HARYANA	January 3, 2011
RANJIT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB	April 29, 2011
RANJIT SINGH Vs. STATE OF HARYANA	January 19, 2011
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	August 8, 2011
RANJIT SINGH Vs. FINANCIAL COMMISSIONER , ANIMAL HUSBANDRY, PUNJAB AND OTHERS	August 1, 2011
RANJIT SINGH Vs. PUNJAB WAKF BOARD	June 3, 2011
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB	May 23, 2011
RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB	January 7, 2011
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 9, 2011
RANJIT SINGH RANA Vs. MANPREET PHULKA	May 31, 2011
RANJITA Vs. GAGANDEEP SINGH	March 24, 2011
RANJODH SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 24, 2011
RANJODH SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER (REVENUE) AND ORS.	September 8, 2011
RARE EDITION PRINTS PVT LIMITED Vs. STATE OF HARYANA AND ORS	September 12, 2011
RASHID AHMED Vs. VAKIL AHMED	September 8, 2011
RASHPAL SINGH @ DAULA Vs. STATE OF PUNJAB	April 18, 2011
RATIA Vs. NARAYANIA`	August 30, 2011
RATIONAL BUSINESS CORPORATION P. LTD. Vs. UNION OF INDIA AND OTHERS	January 14, 2011
RATNA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS	March 9, 2011
RATNI DEVI AND OTHERS Vs. KAUSHALYA @ KAUSHAL AND OTHERS	October 4, 2011
RATTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	July 11, 2011
RATTAN BAI Vs. RAM DASS	March 8, 2011
RATTAN BALA Vs. KIRAN BALA	January 28, 2011
RATTAN CHAND Vs. BIMLA DEVI	May 6, 2011
RATTAN CHAND Vs. YOUSAF JAHAN BEGUM	August 2, 2011
RATTAN CHAND AND ORS Vs. RAGHBIR SINGH	March 3, 2011
RATTAN SINGH Vs. MEGH SINGH	July 26, 2011
RATTAN SINGH Vs. STATE OF PUNJAB	April 19, 2011
RATTAN SINGH AND ORS Vs. STATE OF PUNJAB	December 2, 2011
RATTI RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS	April 18, 2011
RAVDEEP SINGH Vs. STATE OF PUNJAB	April 4, 2011
RAVI Vs. STATE OF PUNJAB AND ANR.	March 21, 2011
RAVI AND ANOTHER Vs. STATE OF HARYANA	December 19, 2011
RAVI KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS	March 7, 2011
RAVI KUMAR @ LATTA AND ANR. Vs. STATE OF PUNJAB	February 15, 2011
RAVI KUMAR @ RINKU @ RAVINDER Vs. STATE OF HARYANA	February 11, 2011
RAVI KUMAR ALIAS RAVI BHANDARI Vs. LAKHBIR SINGH	February 21, 2011
RAVI SETHI Vs. SMT. KAMLA MADAN	December 9, 2011
RAVI SHARMA Vs. STATE OF HARYANA	April 19, 2011
RAVI YADAV AND ORS. Vs. STATE OF PUNJAB AND ANR.	April 29, 2011
RAVINDER Vs. STATE OF HARYANA	April 29, 2011
RAVINDER Vs. DHARAMBIR SINGH	March 22, 2011
RAVINDER Vs. STATE OF HARYANA	February 23, 2011
RAVINDER Vs. SANEH LATA JAIN	November 4, 2011
RAVINDER AND ORS. Vs. THE STATE OF HARYANA	May 23, 2011
RAVINDER KAUR Vs. STATE OF PUNJAB	March 22, 2011
RAVINDER KUMAR Vs. STATE OF PUNJAB	January 25, 2011
RAVINDER KUMAR Vs. CHANAN SINGH	January 17, 2011
RAVINDER KUMAR Vs. TIMKEN SERVICES PVT LTD	August 29, 2011
RAVINDER KUMAR RAWAL Vs. V.K. SOOD	May 23, 2011
RAVINDER KUMAR SAINI Vs. STATE OF PUNJAB ELECTRICITY BOARD AND ORS.	April 29, 2011
RAVINDER MOHAN CHAWLA AND ORS. Vs. STATE OF PUNJAB	July 11, 2011
RAVINDER RANA Vs. STATE OF HARYANA AND ANOTHER	December 22, 2011
RAVINDER SAINI Vs. DALJIT SINGH AND ORS.	June 15, 2011
RAVINDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB	April 7, 2011
RAVINDER SINGH Vs. MUKHTIAR SINGH	October 31, 2011
RAVINDER SINGH Vs. STATE OF HARYANA AND OTHERS	November 18, 2011
RAVINDER SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS	January 20, 2011
RAVINDER SINGH AND ANR. Vs. STATE OF HARYANA	January 21, 2011
RAVINDER SINGH WARAICH Vs. STATE OF HARYANA	May 26, 2011
RAVISHER SINGH. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
RAWAT Vs. STATE OF HARYANA	November 8, 2011
RAWAT SINGH Vs. STATE OF HARYANA AND ORS	July 13, 2011
RAWAT SON OF DAYA RAM Vs. STATE OF HARYANA AND OTHERS	November 8, 2011
REEMA GARG Vs. UNION OF INDIA	March 17, 2011
REENA Vs. VIKAS	August 18, 2011
REENA CHAUHAN Vs. KURUKSHETRA UNIVERSITY AND ORS.	February 1, 2011
REENA KUMARI AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 10, 2011
REENA RANI AND ANR Vs. STATE OF PUNJAB AND ORS	January 13, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S. NEW RIALTO CINEMA & ANR.	December 13, 2011
REGIONAL PROVIDENT FUND COMMISSIONER BATHINDA Vs. O P MITTAL	March 8, 2011
REKHA AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 31, 2011
REKHA AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.	March 3, 2011
REKHA CHHABRA Vs. RISHI DEV SINGH PATHANIA	December 16, 2011
REKHA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 7, 2011
RELIANCE GENERAL INSURANCE CO LTD Vs. NEELAM NAGPAL	December 23, 2011
RELIANCE GENERAL INSURANCE COMPANY Vs. PURAN SINGH	March 8, 2011
RENU Vs. STATE OF HARYANA AND ORS.	March 31, 2011
RENU BALA Vs. DINESH GOYAL	March 11, 2011
RENU DEVI Vs. KRISHAN	October 4, 2011
RENU SETHIYA Vs. PUNJAB NATIONAL BANK	January 3, 2011
RESHAM KAUR Vs. STATE OF PUNJAB	January 13, 2011
RESHAM SINGH Vs. STATE OF PUNJAB	December 13, 2011
RESHAM SINGH SON OF MAGHAR SINGH SON OF LABH SINGH CULTIVATOR Vs. STATE OF PUNJAB	March 25, 2011
RESHMA RANI Vs. SANJEEV KUMAR	February 22, 2011
RESIDENT WELFARE ASSOCIATION, GURGAON Vs. REGISTRAR FIRMS AND SOCIETIES, CHANDIGARH AND OTHERS	March 21, 2011
RESIDENTS WELFARE ASSOCIATION, DHARUHERA, DISTRICT REWARI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS	November 9, 2011
RETD SUBEDAR MAJOR RAM SWAROOP Vs. STATE OF HARYANA	April 18, 2011
RICHHPAL SINGH AND OTHERS Vs. STATE OF HARYANA	August 18, 2011
RIMPY AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 21, 2011
RISHI LAL Vs. STATE OF PUNJAB	December 8, 2011
RISHI PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	May 23, 2011
RISHI PAL LAKRA Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION	May 18, 2011
RISHI RAJ GAUTAM Vs. STATE OF HARYANA & OTHERS	December 14, 2011
RISHU JINDAL AND ORS Vs. STATE OF PUNJAB AND ORS	September 5, 2011
RITA RANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 20, 2011
RITESH DUTTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 13, 2011
RITESH KUMAR Vs. REENA	December 6, 2011
RITU AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 14, 2011
RLF INDUSTRIES LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	January 28, 2011
ROHANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 15, 2011
ROHIT KUMAR AND ORS. Vs. BIKRAMJIT SINGH AND ORS.	March 31, 2011
ROHIT KUMAR MURGHAI Vs. STATE OF PUNJAB AND ORS.	May 30, 2011
ROHIT MAHAJAN Vs. STATE OF PUNJAB	August 2, 2011
ROHIT SETHI Vs. UNION OF INDIA AND OTHERS	August 24, 2011
ROHTAK CENTRAL CO OPERATIVE BANK LIMITED, ROTAK Vs. MOHINDER SINGH AND ANOTHER	April 21, 2011
ROHTASH Vs. RAN SINGH AND ORS.	March 17, 2011
ROHTASH Vs. THE STATE OF HARYANA	May 26, 2011
ROHTASH Vs. STATE OF HARYANA	November 17, 2011
ROKU SANDHU Vs. STATE OF PUNJAB	May 16, 2011
ROMESH CHAND Vs. UNION OF INDIA	August 17, 2011
ROOBY DEVI Vs. PARTAP SINGH	August 23, 2011
ROOP CHAND Vs. AVTAR SINGH AND OTHERS	March 18, 2011
ROOP SINGH Vs. STATE OF PUNJAB	January 4, 2011
ROOP SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND ANOTHER	October 19, 2011
ROOPA DEVI ALIAS ROOPA BAI Vs. URMIL RANI	March 7, 2011
ROOPWATI AND ORS. Vs. THE STATE OF HARYANA AND ANR.	March 17, 2011
ROSHAN LAL Vs. STATE OF HARYANA	March 18, 2011
ROSHAN LAL Vs. STATE OF HARYANA	March 17, 2011
ROSHAN LAL Vs. STATE OF PUNJAB	August 30, 2011
ROSHAN LAL Vs. THE STATE OF HARYANA & ORS.	October 31, 2011
ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS	September 14, 2011
ROSHAN SINGH Vs. GURPREET KAUR	November 18, 2011
ROSHAN SINGH Vs. STATE OF HARYANA AND OTHERS	August 24, 2011
ROSHNI Vs. STATE OF PUNJAB	March 25, 2011
RUBINDER BRAR Vs. PANJAB UNIVERSITY, CHANDIGARH AND ANOTHER	April 20, 2011
RUGNATH SINGH Vs. THE STATE OF PUNJAB AND ORS.	March 11, 2011
RUKKAYA AND ANR. Vs. U.T., CHANDIGARH AND ORS.	March 18, 2011
RUKMANI AND ORS. Vs. STATE OF HARYANA	March 17, 2011
RUKMUDDIN Vs. STATE OF HARYANA	February 10, 2011
RUKSANA Vs. STATE OF HARYANA	April 21, 2011
RUMA ALIAS ROOMI Vs. STATE OF HARYANA	January 28, 2011
RUPA Vs. STATE OF PUNJAB	March 22, 2011
RUPESH ARORA AND ANR. Vs. THE STATE OF PUNJAB	March 4, 2011
RUPINDER SINGH Vs. STATE OF PUNJAB	January 10, 2011
RUPINDER SINGH ALIAS RAJU Vs. KRISHAN AND ORS.	February 16, 2011
RURA CHAND Vs. STATE OF PUNJAB	September 5, 2011
S JASWANT SINGH MINHAS Vs. UNION OF INDIA AND ORS	March 18, 2011
S K AND COMPANY LADAL Vs. SENIOR SUPERINTENDER OF POLICE AND ORS	March 30, 2011
S K SHREEVASTAVA Vs. STATE OF HARYANA AND ORS	April 21, 2011
S P WORSTED SPINNING MILLS Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER	May 13, 2011
S S AHLUWALIA Vs. NEW BANK OF INDIA ETC	February 10, 2011
S. JASWANT SINGH MINHAS Vs. UNION OF INDIA (UOI) AND ORS.	March 18, 2011
S. NARINDER SINGH Vs. MANOHAR SINGH	April 20, 2011
S.C. BHANDARI Vs. SURESH KUMAR	January 5, 2011
S.C. SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH	May 16, 2011
S.G.N. TELECOMS LTD. Vs. NATIONAL ALUMINIUM CO. LTD.	February 21, 2011
S.K. AND COMPANY LADAL Vs. SENIOR SUPERINTENDER OF POLICE AND ORS.	March 30, 2011
S.K. SACKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 11, 2011
S.K. SHREEVASTAVA Vs. STATE OF HARYANA AND ORS.	April 21, 2011
S.P. BHARDWAJ Vs. STATE OF HARYANA	July 5, 2011
S.S. AHLUWALIA Vs. NEW BANK OF INDIA ETC.	February 10, 2011
S.S. BINDRA Vs. STATE OF PUNJAB	March 4, 2011
SABAR ALI Vs. STATE OF PUNJAB	August 23, 2011
SABRA AND ANR. Vs. STATE OF HARYANA AND ORS.	May 2, 2011
SACHDEVA AND SONS INDUSTRIES PVT. LTD. Vs. SHRI BHUPINDER JAIN	April 4, 2011
SACHIN Vs. STATE OF HARYANA	January 5, 2011
SACRED HEART SCHOOL AND ORS. Vs. UNION TERRITORY AND ORS.	March 9, 2011
SADA NATH Vs. STATE OF HARYANA & ORS	September 5, 2011
SADA RAM SOM NATH RICE MILLERS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD	October 17, 2011
SADAF BUKHARI AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 14, 2011
SADHA SINGH Vs. STATE OF HARYANA	November 11, 2011
SADHAN THUKRAL Vs. STATE OF HARYANA AND OTHERS	April 25, 2011
SADHNA Vs. BALDEV KRISHAN	October 31, 2011
SADHNA NAGPAL Vs. LIC OF INDIA	June 1, 2011
SADHU AND OTHER Vs. THE COMMISSIONER, AMBALA DIVISION, AMBALA AND OTHERS	February 1, 2011
SADHU RAM Vs. DIMPLE KUMAR AND ORS	September 5, 2011
SADHU RAM Vs. SURESH KUMAR AND OTHERS	December 1, 2011
SADHU SINGH Vs. STATE OF PUNJAB	May 5, 2011
SADHU SINGH (DECEASED) THROUGH HIS LEGAL HEIRS Vs. JANG SINGH	November 30, 2011
SADIQ ALI ALIAS BABU Vs. STATE OF PUNJAB	August 11, 2011
SAGAR PURI Vs. STATE OF PUNJAB	December 6, 2011
SAGAR PURI Vs. STATE OF PUNJAB	February 15, 2011
SAGIR AND ANR. Vs. FAJRU AND ORS.	January 6, 2011
SAHAB RAJWINDER SINGH Vs. STATE OF HARYANA	March 24, 2011
SAHAB SINGH Vs. SUCHA SINGH	March 23, 2011
SAHAB SINGH Vs. STATE OF HARYANA AND ORS	April 21, 2011
SAHABUDDIN Vs. STATE OF HARYANA AND ORS	August 12, 2011
SAHDEV SINGH AND ORS. Vs. THE STATE OF HARYANA AND ANR.	March 21, 2011
SAHIB SINGH Vs. STATE OF PUNJAB	October 17, 2011
SAHIB SINGH ALIAS SHABA Vs. STATE OF PUNJAB	January 21, 2011
SAHIL MALHOTRA Vs. STATE OF PUNJAB	February 17, 2011
SAHIL SHARMA @ HIRA Vs. STATE OF PUNJAB	January 19, 2011
SAHOTA PUBLIC SCHOOL Vs. CHAIRMAN, PERMANENT LOK ADALAT	August 17, 2011
SAINT PAULS EDUCATION RELIGIOUS AND CHAIRTABLE SOCIETY Vs. GURINDER SINGH AND ORS.	July 15, 2011
SAINT SAHARA COLLEGE OF AYURVEDA, BATHINDA Vs. UNION OF INDIA AND OTHERS	May 19, 2011
SAJAN Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
SAJJAN KUMAR Vs. STATE OF PUNJAB	September 2, 2011
SAKINA Vs. STATE OF PUNJAB	February 23, 2011
SAKRUDIN Vs. STATE OF PUNJAB	December 19, 2011
SALAM Vs. STATE OF HARYANA	February 8, 2011
SALIL NARAYAN Vs. STATE OF PUNJAB	March 24, 2011
SALIL SABHLOK Vs. UNION OF INDIA	August 17, 2011
SALINDER JINDAL Vs. THE STATE OF HARYANA AND ORS.	May 26, 2011
SAMAI SINGH Vs. STATE OF HARYANA	March 29, 2011
SAMDEEP MOHAN VARGHESE S/O. SHRI MOHAN K. VARGHESE Vs. STATE OF PUNJAB THROUGH ITS SECRETARY-HOME, CIVIL SECRETARIATAND ORS.	August 3, 2011
SAMINDER SINGH Vs. GAURAV SAINI	December 8, 2011
SAMRAT PLYWOOD LTD. Vs. COMMISSIONER OF C. EX.	November 17, 2011
SANATAN DHARAM SHIKSHA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX	October 3, 2011
SANDAN VIKAS (INDIA) LIMITED Vs. THE STATE OF HARYANA AND ORS.	April 4, 2011
SANDEEP Vs. STATE OF HARYANA	March 3, 2011
SANDEEP Vs. STATE OF HARYANA	January 19, 2011
SANDEEP AND ORS. Vs. STATE OF HARYANA AND ANR.	March 15, 2011
SANDEEP KAUR AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS	August 18, 2011
SANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
SANDEEP KUMAR Vs. KIRAN	January 13, 2011
SANDEEP KUMAR Vs. STATE OF HARYANA	August 3, 2011
SANDEEP KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	July 6, 2011
SANDEEP KUMAR & ANR Vs. STATE OF HARYANA & ORS.	August 18, 2011
SANDEEP MEHRA Vs. SAJESH KUMAR KHANNA	September 8, 2011
SANDEEP RANA Vs. STATE OF PUNJAB	March 28, 2011
SANDEEP RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
SANDEEP SANGWAN Vs. UNION OF INDIA	July 6, 2011
SANDEEP SETHI AND ORS. Vs. STATE OF HARYANA AND ANR.	January 18, 2011
SANDEEP SHARMA Vs. STATE OF HARYANA	August 17, 2011
SANDEEP SINGH Vs. STATE OF PUNJAB	December 24, 2011
SANDEEP SINGH ALIAS SONU Vs. STATE OF PUNJAB	February 25, 2011
SANDEEP VERMA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
SANDHU BUILDERS PVT. LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.	March 16, 2011
SANDIP SINGH @ SONA Vs. STATE OF PUNJAB	December 20, 2011
SANEEM AND ORS Vs. STATE OF PUNJAB AND ORS	August 12, 2011
SANEH LATA Vs. MUNICIPAL CORPORATION	October 4, 2011
SANEH LATA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 27, 2011
SANGAT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 18, 2011
SANGEETA GUPTA Vs. PUNJAB PUBLIC SERVICE COMMISSION	July 7, 2011
SANGRUR MILK PRODUCTS PVT LTD Vs. DISTRICT MAGISTRATE	April 7, 2011
SANJANA CHAUHAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 24, 2011
SANJAY Vs. STATE OF HARYANA	August 11, 2011
SANJAY Vs. STATE OF HARYANA	July 28, 2011
SANJAY ALIAS KALA Vs. STATE OF HARYANA	March 10, 2011
SANJAY AND ORS. Vs. STATE OF HARYANA AND ORS.	March 11, 2011
SANJAY KAUL Vs. STATE OF PUNJAB	February 10, 2011
SANJAY KMAR Vs. STATE OF HARYANA	February 14, 2011
SANJAY KUMAR CONTRACTOR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ANR.	March 31, 2011
SANJAY KUMAR DUHAN Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
SANJAY MOHINDRU Vs. ROHIT AGGARWAL	April 27, 2011
SANJAY SARIN Vs. PAYAL SARIN	September 1, 2011
SANJAY SHARMA Vs. UNION OF INDIA	May 22, 2011
SANJAY SHARMA Vs. MRS. BABITA	March 28, 2011
SANJAY SHARMA Vs. UNION OF INDIA AND OTHERS	March 22, 2011
SANJEET SINGH Vs. MOHALI MOTOR FINANCE CO.	April 4, 2011
SANJEEV AGA Vs. STATE OF HARYANA AND OTHERS	August 25, 2011
SANJEEV GARG AND ANR. Vs. STATE OF HARYANA AND ANR.	May 23, 2011
SANJEEV GILL ALIAS SONUR Vs. STATE OF PUNJAB	April 29, 2011
SANJEEV KUMAR Vs. STATE OF HARYANA	February 10, 2011
SANJEEV KUMAR Vs. STATE OF PUNJAB	December 8, 2011
SANJEEV KUMAR Vs. MEENAKSHI @ RITU PRASHER	September 2, 2011
SANJEEV KUMAR @ SANJU AND ANOTHER Vs. STATE OF PUNJAB	November 18, 2011
SANJEEV KUMAR AND ANR. Vs. STATE OF PUNJAB AND ANR.	May 26, 2011
SANJEEV KUMAR BHATIA Vs. CHANDER RASHMI	November 5, 2011
SANJEEV MAINI Vs. STATE OF HARYANA	July 6, 2011
SANJEEV SHARMA Vs. SULAXMI SHARMA	December 9, 2011
SANJEEV SHARMA Vs. STATE OF PUNJAB	March 23, 2011
SANJIV Vs. STATE OF HARYANA	February 2, 2011
SANJIV KUMAR Vs. RAM PYARI	August 16, 2011
SANJIV KUMAR Vs. STATE OF PUNJAB AND ANR.	June 2, 2011
SANJIV KUMAR MEHTA Vs. STATE OF PUNJAB	November 18, 2011
SANJOKTA DEVI Vs. SATWINDER KAUR	September 30, 2011
SANJU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 8, 2011
SANJU AND ANR. Vs. STATE OF HARYANA AND ORS.	March 11, 2011
SANT DARSHAN SINGH AND ORS. Vs. JAGDEV SINGH AND ORS.	March 28, 2011
SANT KUMAR Vs. R S VIRK	September 15, 2011
SANT LAL Vs. STATE OF HARYANA	May 23, 2011
SANT LAL AND ANOTHER Vs. STATE OF HARYANA	December 5, 2011
SANT RAM Vs. STATE OF HARYANA	December 15, 2011
SANT SINGH Vs. DEPUTY COMMISSIONER COLLECTOR	March 23, 2011
SANTBIR Vs. STATE OF HARYANA AND ORS.	May 3, 2011
SANTOKH SINGH Vs. STATE OF HARYANA AND ANR.	March 16, 2011
SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS.	March 28, 2011
SANTOKH SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB	January 28, 2011
SANTOKH SINGH Vs. STATE OF PUNJAB AND OTHERS	August 26, 2011
SANTOKH SINGH Vs. BACHHITTER SINGH AND OTHERS	August 18, 2011
SANTOKH SINGH LOCHAM Vs. AMARJIT KAUR AND OTHERS	January 2, 2011
SANTOSH Vs. RAJBIR SINGH AND OTHERS	January 12, 2011
SANTOSH Vs. RAJINDER AND OTHERS	September 7, 2011
SANTOSH Vs. UNION OF INDIA (UOI)	February 21, 2011
SANTOSH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	December 23, 2011
SANTOSH GIR AND ORS. Vs. STATE OF PUNJAB AND ANR.	January 18, 2011
SANTOSH JAKHAR Vs. STATE OF HARYANA AND ANR.	May 23, 2011
SANTOSH KAUR Vs. STATE OF PUNJAB	December 8, 2011
SANTOSH KUMAR Vs. STATE OF PUNJAB	November 17, 2011
SANTOSH KUMARI Vs. STATE OF PUNJAB AND OTHERS	May 31, 2011
SANTOSH KUMARI Vs. DILDAR SINGH AND OTHERS	November 18, 2011
SANTOSH KUMARI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	May 26, 2011
SANTOSH RANI @ SANTOSH KUMARI Vs. MUKESH KUMAR AND ANR	February 11, 2011
SANTRO W/O. DHARAMBIR AND Vs. THE STATE OF HARYANA	March 14, 2011
SAPNA AND ANOTHER Vs. SENIOR SUPERINTENDENT OF POLICE, U T ,CHANDIGARH AND OTHERS	September 13, 2011
SARABJEET KAUR Vs. STATE OF PUNJAB & OTHERS	September 20, 2011
SARABJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	April 28, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB	April 26, 2011
SARABJIT KAUR Vs. STATE OF HARYANA	March 8, 2011
SARABJIT KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS	March 4, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB	February 25, 2011
SARABJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER	December 12, 2011
SARABJIT KAUR Vs. THE STATE OF PUNJAB AND OTHERS	November 18, 2011
SARABJIT KAUR Vs. PAPPU AND ORS.	August 24, 2011
SARABJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	August 11, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB	February 25, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
SARABJIT SINGH Vs. STATE OF PUNJAB	February 11, 2011
SARABJIT SINGH Vs. MANJINDER KAUR	November 11, 2011
SARABJIT SINGH Vs. AMANDEEP SINGH AND ORS.	August 24, 2011
SARABJIT SINGH Vs. PARAMJIT SINGH AND ORS.	July 7, 2011
SARAVJEET SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS	March 16, 2011
SARBAN SINGH Vs. DARSHAN KAUR AND ORS.	May 26, 2011
SARBAN SINGH Vs. THE STATE OF PUNJAB	March 18, 2011
SARBDEEP SINGH VIRK Vs. STATE OF PUNJAB	November 11, 2011
SARBJEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	August 24, 2011
SARBJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT AMRITSAR	May 20, 2011
SARBJIT SINGH AND ORS. Vs. STATE OF PUNJAB	February 17, 2011
SARDARA SINGH Vs. RAJ KUMAR	March 4, 2011
SARDARA SINGH ALIAS DARA SINGH Vs. RANDHIR SINGH AND OTHERS	August 18, 2011
SARDARE AND ORS. Vs. STATE OF HARYANA	March 14, 2011
SARDARI LAL Vs. TARAWANTI	July 29, 2011
SARDOOL SINGH Vs. STATE OF HARYANA	March 18, 2011
SARDUL SINGH Vs. SURJIT SINGH	March 30, 2011
SARDUL SINGH Vs. STATE OF PUNJAB	December 21, 2011
SARDUL SINGH SON OF PURAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 21, 2011
SARITA KADYAN Vs. STATE OF HARYANA AND OTHERS	September 21, 2011
SARJIWAN LAL Vs. STATE OF PUNJAB	August 24, 2011
SARLA SHARMA Vs. JAWAHAR SINGH VERMA AND ANR.	July 14, 2011
SARMUKH SINGH JASWAL Vs. STATE OF PUNJAB	January 28, 2011
SAROJ Vs. STATE OF HARYANA & OTHERS	August 16, 2011
SAROOP SINGH Vs. STATE OF PUNJAB AND ORS.	January 6, 2011
SARPANCH, GRAM PANCHAYAT, SILIKALAN, RADAUR Vs. STATE INFORMATION COMMISSION, HARYANA	January 7, 2011
SARTAJ PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB	December 5, 2011
SARTHAK GARG Vs. RAJIV GANDHI NATIONAL UNIVERSITY OF LAW	April 4, 2011
SARTI Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND OTHERS	May 30, 2011
SARUP SINGH Vs. ADDITIONAL DIRECTOR	September 2, 2011
SARUPA Vs. PURAN AND OTHERS	August 25, 2011
SARVARJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 20, 2011
SARWAN KUMAR Vs. STATE OF PUNJAB	December 19, 2011
SARWAN SINGH Vs. PALWINDER SINGH	January 20, 2011
SARWAN SINGH Vs. STATE OF PUNJAB	January 21, 2011
SARWAN SINGH Vs. STATE OF PUNJAB	September 29, 2011
SARWAN SINGH Vs. SUKHMANDER SINGH	September 20, 2011
SARWAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 15, 2011
SARWAN SINGH LERA Vs. DEBONAIR CHITS PRIVATE LIMITED	March 28, 2011
SAT NARIAN @ SATTU @ SANTU @ SATISH Vs. STATE OF HARYANA	September 7, 2011
SAT PAL CHAUHAN Vs. THE STATE OF PUNJAB & OTHERS	November 18, 2011
SAT PAL SINGH Vs. STATE OF HARYANA AND ORS.	March 28, 2011
SAT PAL SINGH Vs. STATE OF HARYANA AND OTHERS	December 21, 2011
SAT PAUL JINDAL Vs. SMT.SUSHMA	December 12, 2011
SATBEERI Vs. STATE OF HARYANA	March 31, 2011
SATBIR Vs. STATE OF HARYANA	February 2, 2011
SATBIR Vs. STATE BANK OF PATIALA	April 21, 2011
SATBIR ALIAS KHOTA Vs. STATE OF HARYANA	August 25, 2011
SATBIR AND ANOTHER Vs. RAJ DULARI AND OTHERS	November 8, 2011
SATBIR SINGH Vs. HARYANA STATE AND OTHERS	January 10, 2011
SATBIR SINGH Vs. STATE OF HARYANA	December 21, 2011
SATBIR SINGH ALIAS NANHA Vs. STATE OF HARYANA	November 18, 2011
SATBIR SINGH AND ORS. Vs. GURU NANAK DEV UNIVERSITY AND ANR.	March 3, 2011
SATINDER KUMAR SINHA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	December 14, 2011
SATINDER SINGH Vs. STATE OF PUNJAB	August 18, 2011
SATINDERJIT SINGH Vs. HARDEV SINGH	July 29, 2011
SATINDERJIT SINGH Vs. STATE OF PUNJAB	February 28, 2011
SATISH Vs. STATE OF HARYANA	September 16, 2011
SATISH @ JASPAL Vs. STATE OF HARYANA	May 31, 2011
SATISH CHAND Vs. RAGHU NANDAN PARSHAD	July 4, 2011
SATISH CHANDER SANWALKA Vs. ADDITIONAL DEPUTY COMMISSIONER	November 15, 2011
SATISH CHANDRA Vs. AGGARWAL EARTH MOVERS PVT. LTD	January 31, 2011
SATISH KAPUR ALIAS SATISH KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD	February 28, 2011
SATISH KUMAR Vs. STATE OF HARYANA	December 23, 2011
SATISH KUMAR Vs. STATE OF HARYANA	August 18, 2011
SATISH KUMAR Vs. STATE OF HARYANA	August 23, 2011
SATISH KUMAR Vs. KARNAIL SINGH AND ANOTHER	December 5, 2011
SATISH KUMAR AND ORS. Vs. MOHAN LAL AND ORS.	March 22, 2011
SATISH KUMAR JAIN Vs. STATE OF HARYANA	August 1, 2011
SATISH MAHLA Vs. SMT. NEELAM	November 18, 2011
SATNAM SINGH Vs. THE STATE OF PUNJAB & OTHERS	August 18, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	December 7, 2011
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 5, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	September 2, 2011
SATNAM SINGH Vs. STATE OF HARYANA	February 25, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	January 10, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	March 14, 2011
SATNAM SINGH Vs. HARBANS KAUR	April 20, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	May 6, 2011
SATNAM SINGH Vs. STATE OF PUNJAB	April 18, 2011
SATNAM SINGH @ MOHLI Vs. STATE OF PUNJAB	November 18, 2011
SATNAM SINGH @ SATTA Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
SATNARAYAN Vs. STATE OF HARYANA	October 23, 2011
SATPAL Vs. JOGINDER SINGH	December 23, 2011
SATPAL Vs. PRESIDING OFFICER AND ANOTHER	February 21, 2011
SATPAL Vs. STATE OF HARYANA	December 13, 2011
SATPAL Vs. SAJAN HIRE PURCHASE LTD.	March 16, 2011
SATPAL Vs. FIANANCIAL COMMISSIONER AND ORS.	February 7, 2011
SATPAL Vs. STATE OF PUNJAB	August 29, 2011
SATPAL AND ANOTHER Vs. STATE OF PUNJAB	October 13, 2011
SATPAL BALA Vs. STATE OF PUNJAB AND ANOTHER	December 15, 2011
SATPAL CHADHA Vs. SATISH KUMAR	February 22, 2011
SATPAL SINGH Vs. VINOD KUMAR CHAWLA	April 6, 2011
SATPAL SINGH Vs. STATE INFORMATION COMMISSION, HARYANA	May 27, 2011
SATPAL SINGH Vs. STATE OF HARYANA AND OTHERS	November 25, 2011
SATPAL SINGH @ PALI AND ANOTHER Vs. STATE OF PUNJAB	August 26, 2011
SATPAL SON OF CHANDER BHAN Vs. STATE OF HARYANA	October 17, 2011
SATPAUL SINGH BHULLAR Vs. STATE OF PUNJAB	March 23, 2011
SATVINDER SINGH Vs. STATE OF HARYANA	March 30, 2011
SATWANT SINGH ALIAS ROCKY Vs. STATE OF PUNJAB	March 16, 2011
SATWINDER PAL SINGH Vs. STATE OF PUNJAB	April 7, 2011
SATWINDER SINGH Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS	December 2, 2011
SATWINDER SINGH @ DANI Vs. STATE OF PUNJAB AND ORS.	March 17, 2011
SATWINDER SINGH @ SUKHA AND ANR. Vs. STATE OF PUNJAB	January 13, 2011
SATWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 1, 2011
SATWINDER SINGH RANGI AND OTHERS Vs. STATE OF PUNJAB	April 5, 2011
SATYA BHUSHAN GULATI Vs. STATE OF HARYANA AND OTHERS	December 20, 2011
SATYA DEV Vs. STATE OF HARYANA	March 8, 2011
SATYA DEVI Vs. GEETA DEVI AND ORS	August 16, 2011
SATYA NARAYAN AGGARWAL Vs. STATE OF HARYANA AND ORS.	May 5, 2011
SATYA VIR SINGH Vs. PUNJAB AND HARYANA HIGH COURT	April 26, 2011
SATYAPAL AND ANR. Vs. STATE OF HARYANA ETC.	January 27, 2011
SATYAVIR SINGH Vs. STATE OF HARYANA AND OTHERS	April 27, 2011
SATYAWAN AND ORS. Vs. STATE OF HARYANA AND ANR.	April 18, 2011
SATYAWAN YADAV Vs. STATE OF HARYANA AND OTHERS	December 19, 2011
SATYENDRA JEET SINGH Vs. UNION OF INDIA	January 6, 2011
SAUDAGAR SINGH Vs. DIRECTOR PANCHAYATS, PUNJAB	May 4, 2011
SAVIN Vs. STATE OF HARYANA	April 25, 2011
SAVITA BAINS Vs. AKASHDEEP AND ANR.	February 28, 2011
SAVITRI & ORS Vs. STATE OF HARYANA & ORS	September 9, 2011
SAVITRI DEVI Vs. STATE OF HARYANA	April 6, 2011
SAVITRI DEVI AND ORS. Vs. KRISHAN KUMAR AND ORS.	March 22, 2011
SAWAN SINGH Vs. SUCHA SINGH AND ORS.	January 24, 2011
SAWINDER SINGH Vs. STATE OF PUNJAB	February 25, 2011
SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE PUNJAB AND OTHERS Vs. HARI NARAIN SINGH	September 29, 2011
SECRETARY, MARKET COMMITTEE, ISMILABAD Vs. MEHAR SINGH	February 11, 2011
SEEMA Vs. DR. BIMLA MALIK AND ORS.	March 16, 2011
SEEMA AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 16, 2011
SEEMA DEVI AND ORS Vs. STATE OF HARYANA AND ORS	August 17, 2011
SEEMA H BAVANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	February 1, 2011
SEEMA H. BAVANI AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 1, 2011
SEEMA KUMAR AND OTHERS Vs. PREM CHAND	October 5, 2011
SEEMA MAHAJAN Vs. STATE OF HARYANA	April 18, 2011
SEEMA SAINI Vs. VIJAY BHALLA	March 9, 2011
SEHAJDHARI SIKH FEDERATION Vs. UNION OF INDIA	December 20, 2011
SEHAJDHARI SIKH FEDERATION Vs. UNION OF INDIA AND OTHERS	September 1, 2011
SEHDEV ARYA Vs. SHAM LAL	November 3, 2011
SEHDEV PASWAN AND OTHERS Vs. UNION OF INDIA AND OTHERS	February 28, 2011
SEMI CONDUCTOR LABORATORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS	November 9, 2011
SETHI INDUSTRIES CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 6, 2011
SEWA NAND Vs. SUBHASH CHANDER CHADDA	March 22, 2011
SEWA RAM AND ANOTHER Vs. RAJINDER KUMAR AND ANOTHER	November 18, 2011
SEWA SINGH Vs. GORAKH PAL RANA AND OTHERS	December 20, 2011
SEWA SINGH Vs. MOHINDER SINGH	February 9, 2011
SEWA SINGH Vs. STATE OF PUNJAB	April 18, 2011
SEWA SINGH Vs. JASWINDER SINGH	March 4, 2011
SEWA SINGH Vs. FINANCIAL COMMISSIONER, (APPEALS), PUNJAB, CHANDIGARH	May 9, 2011
SH AMIT CHOPRA Vs. POOJA	May 27, 2011
SH GIAN CHAND GUPTA Vs. MRS NITTU	November 8, 2011
SH MANJIT SINGH Vs. MUNICIPAL COUNCIL PAYAL THROUGH EXECUTIVE OFFICER MUNICIPAL COUNCIL PAYAL DISTRICT LUDHIANA	July 11, 2011
SH. HARPAL SINGH Vs. PIARA SINGH AND ORS.	January 25, 2011
SH. JASBIR SINGH Vs. SURINDER KUMAR	July 12, 2011
SH. JASBIR SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.	August 3, 2011
SH. MANJIT SINGH SON OF RAM KRISHAN Vs. MUNICIPAL COUNCIL, PAYAL THROUGH EXECUTIVE OFFICER	July 11, 2011
SH. SOHAN SINGH Vs. SHRI BISHAN SINGH (DIED) THROUGH HIS L.RS.	February 7, 2011
SH. SUKHDEEP SINGH @ GHUKA Vs. STATE OF PUNJAB AND ORS.	March 21, 2011
SH. SUSHIL KUMAR Vs. STATE BANK OF PATIALA	September 23, 2011
SH. VIKAS KUMAR AND ANR. Vs. SH. GURDEV SINGH AND ANR.	March 14, 2011
SHABEG SINGH Vs. TARSEM LAL	August 29, 2011
SHABIR AND ANR. Vs. THE STATE OF HARYANA	March 22, 2011
SHAHEED-E-AZAM S. BHAGAT SINGH NEW SPORTS CLUB. (REGD.) AND ORS. Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
SHAKIL AND ORS Vs. STATE OF HARYANA	September 9, 2011
SHAKUNTALA WADHWA AND ORS. Vs. STATE OF HARYANA AND ORS.	January 10, 2011
SHAKUNTLA Vs. STATE OF HARYANA	December 6, 2011
SHAKUNTLA BHANOT AND OTHERS Vs. STATE OF HARYANA AND OTHERS	May 13, 2011
SHAKUNTLA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA AND OTHERS	September 2, 2011
SHAKUNTLA DEVI ADOPTED DAUGHTER OF SHRIMATI SARA DEVI Vs. SECRETARY TO GOVERNMENT, HARYANA, REVENUE DEPARTMENT, CHANDIGARH, AND ANOTHER	December 5, 2011
SHAKUNTLA SINGLA AND ORS Vs. CHANDER PARKASH AND ANR	February 11, 2011
SHAM BAGH PALACE Vs. STATE OF PUNJAB	February 11, 2011
SHAM BAI WIDOW OF DAMODAR LAL DAHIYA SON OF MANI DEVI Vs. REGISTRAR, ROHTAK	August 10, 2011
SHAM LAL Vs. STATE OF HARYANA	August 1, 2011
SHAM LAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	April 5, 2011
SHAM LAL KHERA Vs. SUDERSHAN KUMAR RAO	September 13, 2011
SHAM SINGH Vs. ANIL KUMAR	March 23, 2011
SHAM SINGH AUJLA Vs. MARIE CLAIRE SOLANGE HOGUE	January 31, 2011
SHAM SUNDER Vs. RAVINDER NATH SHARMA	November 2, 2011
SHAM SUNDER Vs. STATE OF PUNJAB AND ANR.	February 17, 2011
SHAM SUNDER AND OTHERS Vs. BIR BHAN AND ANOTHER	August 18, 2011
SHAMBHU NATH SHASTRI Vs. STATE OF PUNJAB	September 29, 2011
SHAMSHER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA	August 2, 2011
SHAMSHER SINGH Vs. NEW INDIA INSURANCE COMPANY LTD	October 13, 2011
SHAMSHER SINGH Vs. SURINDRA DEVI	September 9, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA	February 10, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA	April 6, 2011
SHAMSHER SINGH Vs. STATE OF PUNJAB AND ANR.	May 24, 2011
SHAMSHER SINGH Vs. STATE OF HARYANA	August 29, 2011
SHAMSHER SINGH Vs. GRAM PANCHAYAT, JHINVERHERI AND OTHERS	July 28, 2011
SHAMSHER SINGH Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS	September 2, 2011
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB	January 6, 2011
SHAMSHER SINGH ALIAS SHERA AND ORS. Vs. STATE OF PUNJAB	May 25, 2011
SHAMSHER SINGH AND OTHERS Vs. JOGINDER SINGH AND ANOTHER	October 19, 2011
SHAMSHER SINGH AND OTHERS Vs. STATE OF PUNJAB	August 25, 2011
SHAMSHER SINGH SON OF BAL DEV SINGH Vs. STATE OF PUNJAB AND ANOTHER	February 16, 2011
SHANGARA SINGH Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
SHANKAR Vs. LAND ACQUISITION COLLECTOR CUM SDO	March 8, 2011
SHANKAR (DECEASED) THROUGH HIS LRS AND OTHERS Vs. HET RAM SON OF GANPAT, RESIDENT OF SITTOGUNO, TEHSIL ABOHAR, DISTRICT FIROJPUR AND OTHERS	November 11, 2011
SHANKAR BHARTI Vs. STATE OF PUNJAB	June 1, 2011
SHANO Vs. STATE OF PUNJAB	August 25, 2011
SHANTI DEVI AND ANOTHER Vs. STATE OF HARYANA	November 18, 2011
SHANTI LAL JAIN Vs. STATE OF PUNJAB	February 21, 2011
SHANTI PARKASH Vs. OM PARKASH	May 27, 2011
SHARAD KAPOOR Vs. SHARAN PAL SINGH	August 30, 2011
SHARAN BALA Vs. THE STATE OF HARYANA AND ORS.	July 27, 2011
SHARANJIT KAUR Vs. JAGMOHAN SINGH AND ANOTHER	December 6, 2011
SHARANJIT SINGH Vs. STATE OF PUNJAB & ANR.	August 18, 2011
SHARANJIT SINGH Vs. STATE OF PUNJAB	January 21, 2011
SHARANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 27, 2011
SHARDA KADAN Vs. STATE OF PUNJAB AND ORS.	September 15, 2011
SHARDA SHARMA Vs. SOHAN LAL	March 4, 2011
SHARWAN KUMAR Vs. NAND KISHORE MALHOTRA AND ORS.	February 25, 2011
SHASHI BHUSHAN Vs. STATE OF HARYANA	March 7, 2011
SHASHI CHOUHAN Vs. UNION OF INDIA (UOI) AND ORS.	April 28, 2011
SHASHI KANT KAUSHAL Vs. BEENA KAUSHAL	March 22, 2011
SHASHI KUMAR Vs. FINANCIAL COMMISSIONER	March 17, 2011
SHASHI KUMAR CHADHA Vs. STATE OF PUNJAB AND ANR.	February 1, 2011
SHASHI PAL Vs. STATE OF PUNJAB	October 3, 2011
SHASHI SHARMA Vs. LABOUR CUM CONCILIATION OFFICER	March 4, 2011
SHAUKIN SINGH Vs. BISHAN SINGH	September 27, 2011
SHAYAM LAL & OTHERS, Vs. THE STATE OF HARYANA & ANOTHER,	November 3, 2011
SHEDA DEVI Vs. MATA MANSA DEVI	February 16, 2011
SHEELA AND ANR. Vs. STATE OF HARYANA AND ORS.	March 18, 2011
SHEELA DEVI Vs. FINANCIAL COMMISSIONER	January 12, 2011
SHEELA DEVI Vs. GURMUKH SINGH	September 23, 2011
SHEETAL AND ANR. Vs. STATE OF HARYANA AND ORS.	February 14, 2011
SHEETAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	August 18, 2011
SHEETAL KAUR AND OTHERS Vs. STATE OFPUNJAB AND ANOTHER	August 18, 2011
SHEETAL KHURANA FOODS (P) LTD Vs. INCOME TAX APPELLATE TRIBUNAL	January 3, 2011
SHEKHAR AND ORS. Vs. STATE OF HARYANA AND ANR.	February 1, 2011
SHEKHAR WADHWA AND OTHERS Vs. SONIA WIFE OF SHEKHAR WADHWA	November 14, 2011
SHELLY Vs. STATE OF PUNJAB	March 7, 2011
SHELLY Vs. STATE OF PUNJAB	January 27, 2011
SHEO RAM Vs. HEM RAJ AND OTHERS	November 14, 2011
SHEO RAM Vs. STATE OF HARYANA	March 18, 2011
SHEO RAM Vs. UNION OF INDIA	October 20, 2011
SHER JUNG SINGH Vs. STATE OF PUNJAB	March 7, 2011
SHER MOHD. KHAN Vs. MADAN LAL AND ANOTHER	August 5, 2011
SHER SINGH Vs. PUNJAB FINANCIAL CORPORATION	February 11, 2011
SHER SINGH Vs. STATE OF PUNJAB	March 24, 2011
SHER SINGH Vs. THAKAR SINGH AND ANOTHER	December 22, 2011
SHER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	February 1, 2011
SHER SINGH THROUGH LRS. AMARJIT KAUR AND OTHERS Vs. KRISHAN KUMAR	August 18, 2011
SHERU @ SHER MOHD Vs. STATE OF HARYANA	February 25, 2011
SHINDER PAL KAUR Vs. MANJIT SINGH	February 16, 2011
SHINDERPAL KAUR Vs. STATE OF PUNJAB	August 18, 2011
SHINGARA SINGH Vs. STATE OF PUNJAB	January 25, 2011
SHIRAJ MOHAMMAD ALIAS RAJU Vs. STATE OF PUNJAB	March 1, 2011
SHIROMANI GURDWARA PRABANDHAK COMMITTEE, AMRITSAR Vs. CUSTODIAN GENERAL PUBLIC-CUM-DEPUTY SECRETARY TO GOVT. PUNJAB REHABILITATION DEPARTMENT, CHANDIGARH AND ANOTHER	July 22, 2011
SHISH RAM AND OTHERS Vs. ASSISTANT COLLECTOR, NARNAUL, DISTT MOHINDERGARH AND OTHERS	August 18, 2011
SHISHPAL AND ORS. Vs. STATE OF HARYANA AND ANR.	May 27, 2011
SHIV FRUIT COMPANY Vs. STATE OF HARYANA AND OTHERS	September 8, 2011
SHIV KARAN MONGA Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
SHIV KUMAR Vs. RAJESH	September 12, 2011
SHIV KUMAR Vs. STATE OF HARYANA	May 26, 2011
SHIV KUMAR & OTHERS Vs. KULDEEP SINGH AND OTHERS	November 18, 2011
SHIV NARAIN Vs. STATE OF HARYANA AND ORS.	March 21, 2011
SHIV NATH PASWAN Vs. UNION OF INDIA (UOI)	January 24, 2011
SHIV ONKAR SHARMA Vs. ANITA RANI AND ORS.	March 30, 2011
SHIV PARKASH Vs. STATE OF HARYANA	March 3, 2011
SHIV PARTAP SINGH Vs. UNION OF INDIA AND OTHERS	January 27, 2011
SHIV RAJ SINGH Vs. BHOLA RAM AND ORS.	January 17, 2011
SHIV RAJ SINGH Vs. STATE	March 14, 2011
SHIV RAM ALIAS SEO RAM Vs. STATE OF PUNJAB AND ANR.	September 26, 2011
SHIV RASHTER Vs. STATE OF HARYANA	February 4, 2011
SHIV SHANKER INDUSTRIES Vs. STATE OF HARYANA	March 22, 2011
SHIV TRACTORS DEALER AND ANOTHER Vs. SOHIBIT POLYCLINIC PRIVATE LIMITED	January 18, 2011
SHIVALA DAMODAR DASS SITUATED CINEMA ROAD, PHAGWARA Vs. SHRI GULZARA RAM AND OTHERS	December 16, 2011
SHIVALA DAMODAR DASS, CINEMA ROAD, PHAGWARA Vs. NANAK CHAND AND ANOTHER	December 16, 2011
SHIVAM TELENET PVT. LTD Vs. SURESH KUMAR	November 9, 2011
SHIVANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	October 5, 2011
SHIVANI SHARMA Vs. STATE OF PUNJAB	March 7, 2011
SHIVJOT DEVELOPERS Vs. STATE OF PUNJAB	March 15, 2011
SHIVRAJ SINGH Vs. STATE OF HARYANA AND ORS.	February 17, 2011
SHIVTAR KAUR Vs. UNION OF INDIA AND ANOTHER	November 1, 2011
SHOREWALA GLOBAL INDUSTRIES PVT. LTD. Vs. VALLABH TEXTILE COM. LTD	December 22, 2011
SHRADHESH CHANDRA (S. CHANDRA) Vs. STATE OF PUNJAB	March 22, 2011
SHREE BHAGWATI APPARELS INDIA LIMITED Vs. BIBBY FINANCIAL SERVICES INDIA PRIVATE LIMITED	April 25, 2011
SHREE DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 2, 2011
SHREE JAGDAMBEY STEEL TUBES, PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS	December 12, 2011
SHREE SANATAN DHARAM MANDIR SABHA Vs. COMMISSIONER OF INCOME TAX, KARNAL AND ANOTHER	November 11, 2011
SHREEN HIRE PURCHASE PVT LTD Vs. KULWINDAR KAUR	May 6, 2011
SHRI DAYANAND Vs. THE GENERAL MANAGER, HARYANA ROADWAYS AND ANR.	April 19, 2011
SHRI JASVIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 7, 2011
SHRI KISHAN DHAWAN Vs. NEELAM AND ORS.	March 23, 2011
SHRI MAHFIL SINGH (DECEASED) THROUGH HIS L.RS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	April 28, 2011
SHRI NIWAS GUPTA Vs. PARMOD GUPTA	February 24, 2011
SHRI RAHUL SETHI Vs. SMT. VARSHA SETHI AND ANR.	March 15, 2011
SHRI RAI SINGH Vs. DR.HEMO PRABHA SAIKIA	October 5, 2011
SHRI S.P. MALHOTRA Vs. THE PUNJAB NATIONAL BANK AND ORS.	May 20, 2011
SHRIMATI CHANDRO Vs. STATE OF HARYANA	May 9, 2011
SHVETA NANDA Vs. COMMISSIONER OF INCOME TAX	April 18, 2011
SHYAM LAL Vs. STATE OF HARYANA AND OTHERS	August 18, 2011
SHYAM LAL GUPTA AND ORS. Vs. STATE OF PUNJAB AND ORS.	August 3, 2011
SHYAM LAL SHARMA AND ANR. Vs. STATE OF HARYANA AND ANR.	February 22, 2011
SHYAM SINGH ALIAS KALA Vs. STATE OF HARYANA	March 14, 2011
SHYAM SUNDER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	April 6, 2011
SHYAMA BANSAL & OTHERS Vs. STATE OF HARYANA & OTHERS	January 20, 2011
SIDHIMA GARG Vs. ING LIFE INSURANCE COMPANY LIMITED AND ANOTHER	September 20, 2011
SIFTE HASAN Vs. FINANCIAL COMMMISSIONER REVENUE	November 14, 2011
SIKANDAR KHAN Vs. STATE OF PUNJAB AND ANR.	March 29, 2011
SIKANDAR PAL SINGH @ BHURA Vs. STATE OF PUNJAB	December 20, 2011
SIKANDAR SINGH Vs. STATE OF PUNJAB	April 1, 2011
SILVER SCREEN MAGNETIC DIAGNOSTICS LIMITED AND ANR. Vs. DALJIT SINGH EX-DIRECTOR AND ORS.	March 14, 2011
SIMARJIT KAUR Vs. SUKHJEET SINGH PAMMA	May 5, 2011
SIMERPREET KAUR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANR.	February 2, 2011
SIMRAN Vs. STATE OF HARYANA	January 28, 2011
SIMRAN GHEER Vs. UNION OF INDIA AND OTHERS	August 30, 2011
SIMRAN SINGH Vs. STATE OF PUNJAB AND ANR.	March 10, 2011
SIMRANJIT KAUR @ MADHU Vs. STATE OF PUNJAB	February 28, 2011
SIMRANJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 11, 2011
SIMRANJIT SINGH Vs. STATE OF PUNJAB	March 7, 2011
SINDER PAL @ SURINDER KUMAR Vs. SAT PAL	November 4, 2011
SINGH MEDICAL AGENCIES Vs. STATE OF PUNJAB AND ORS.	March 23, 2011
SINGLA REALTERS LTD. Vs. STATE OF HARYANA AND ANR.	March 16, 2011
SIRI RAM Vs. FINANCIAL COMMISSIONER, PUNJAB & ORS.	November 14, 2011
SITA CHAUDHARY Vs. ON LINE FIN CAPS LTD.	August 25, 2011
SITA RAM Vs. MALWINDER KAUR	March 3, 2011
SITA RAM AND ANR. Vs. STATE OF HARYANA	May 31, 2011
SITAL SINGH Vs. STATE OF PUNJAB	February 11, 2011
SMT. AMARJIT KAUR Vs. STATE OF PUNJAB AND ORS.	March 28, 2011
SMT. ANGREZ KAUR Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB AND ORS.	May 5, 2011
SMT. ASINI Vs. RAJENDER SINGH AND OTHERS	November 9, 2011
SMT. BALBIR KAUR W/O MOHINDER SINGH AND ORS. Vs. TARSEM SINGH SON OF SEWA SINGH AND ORS.	February 10, 2011
SMT. BHANTI DEVI AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	December 6, 2011
SMT. GIANO WIFE OF MUNSHI RAM Vs. SALWINDER PAL AND OTHERS	August 18, 2011
SMT. JAGDISH KAUR BAGGA Vs. JARNAIL SINGH	November 23, 2011
SMT. JASWANT KAUR Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.	April 29, 2011
SMT. JASWANTI DEVI Vs. STATE OF HARYANA AND ANOTHER	April 18, 2011
SMT. JEETO ALIAS PREETO Vs. URMILA DEVI AND OTHERS	September 6, 2011
SMT. JOGINDER KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ANR.	May 20, 2011
SMT. KALWANTI AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	June 2, 2011
SMT. KAMLA AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION	January 25, 2011
SMT. KAVITA Vs. SMT. RAJO	March 21, 2011
SMT. KEELA Vs. IJAZ HASAN AND OTHERS	August 18, 2011
SMT. KIRAN KHANNA Vs. THE HARYANA STATE ELECTRICITY BOARD AND ANR.	March 15, 2011
SMT. KOSHALYA Vs. SMT. SHAKUNTLA AND OTHERS	November 18, 2011
SMT. KRISHNA Vs. STATE OFHARYANA AND ORS.	July 11, 2011
SMT. KRISHNA AND OTHERS Vs. STATE OF HARYANA	November 18, 2011
SMT. KRISHNA DEVI Vs. STATE OF HARYANA	March 4, 2011
SMT. KULWANT KAUR Vs. ESTATE OFFICE, U.T. CHANDIGARH AND ORS.	March 29, 2011
SMT. LAJWANTI Vs. AVTAR SINGH	April 28, 2011
SMT. LALITA SINGHAL Vs. CHANDIGARH HOUSING BOARD	March 18, 2011
SMT. MAINA Vs. STATE OF HARYANA AND OTHERS	November 9, 2011
SMT. MALKIAT KAUR Vs. MOHINDER SINGH AND ANOTHER	October 3, 2011
SMT. MANJU SINGLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.	April 21, 2011
SMT. MOHINI Vs. RAKESH SHARMA AND ORS.	February 16, 2011
SMT. NAVEEN MALIK Vs. RAJBIR SINGH MALIK	April 21, 2011
SMT. NEERU BALA WIFE OF OM PARKASH DAUGHTER OF RAM LAL Vs. OM PARKASH @ OP SON OF KEWAL KRISHAN SON OF KHEM CHAND	January 18, 2011
SMT. NIRMALJIT KAUR & ORS. Vs. STATE OF PUNJAB & ORS.	November 21, 2011
SMT. OM PATI Vs. STATE OF HARYANA AND ORS.	August 24, 2011
SMT. OM PIARI Vs. GRAM PANCHAYAT RUPANA BISHNOIAN AND ORS.	July 7, 2011
SMT. PALVINDER KAUR Vs. KULWINDER SINGH AND OTHERS	November 29, 2011
SMT. PARKASH KAUR AND OTHERS Vs. SMT. KARTAR KAUR	August 24, 2011
SMT. PARMA AGGARWAL ETC. Vs. HARYANA DAIRY DEVELOPMENT CORP.	January 25, 2011
SMT. PARVEEN BALA Vs. SHRI SANATAN DHARAM SABHA (REGD.)	March 16, 2011
SMT. PHUL WATI AND ORS. Vs. STATE OF HARYANA AND ORS.	February 14, 2011
SMT. RAJ KAUR Vs. SMT. LAKHWINDER KAUR AND ORS.	March 15, 2011
SMT. RAJ KAUR AND ORS. Vs. DAYAL SINGH AND ORS.	April 28, 2011
SMT. RAJ KUMARI Vs. MAHANT JAWALA DASS CHELA MAHANT AMAR DASS CHELA MAHANT HARNAM DASS	March 25, 2011
SMT. RAJ RANI Vs. SH. SUDARSHAN BHALLA AND ORS.	July 12, 2011
SMT. RAKA GHIRRA WIDOW OF RANBIR SINGH AND ORS. Vs. KAKA SINGH SON OF CHANAN SINGH KAMBOJ AND ORS.	January 6, 2011
SMT. RAKHI GUPTA AND ANR. Vs. STATE OF HARYANA	April 25, 2011
SMT. RANI DEVI AND OTHERS Vs. SECRETARY TO GOVERNMENT, HARYANA AND OTHERS	December 19, 2011
SMT. REKHA WADHWA AND ANR. Vs. SMT. PUSHPA AHUJA AND ANR.	February 3, 2011
SMT. RESHMA DEVI WIFE OF SHRI GURDIAL SINGH AND ANR. Vs. SURINDER LAL JARNAIL SINGH AND ANR.	February 10, 2011
SMT. RIJ KAUR AND ORS. Vs. SHRI GURNAM SINGH AND ORS.	February 22, 2011
SMT. SANTRO DEVI @ SANTOS Vs. MAUJI RAM AND ORS.	January 4, 2011
SMT. SARBATI Vs. LIYAQAT AND OTHERS	August 18, 2011
SMT. SARLA DEVI AND ORS. Vs. MIDHA ALIAS HARNAM SINGH AND ORS.	February 16, 2011
SMT. SATYA WATI Vs. STATE OF HARYANA AND ORS.	September 15, 2011
SMT. SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS	December 15, 2011
SMT. SHANTI DEVI AND ANOTHER Vs. DALIP SINGH AND OTHERS	December 6, 2011
SMT. SURINDER KAUR Vs. STATE OF HARYANA AND OTHERS	March 3, 2011
SMT. TRIPTA KUMARI Vs. STATE OF HARYANA AND ANOTHER	July 12, 2011
SMT. ULFAT Vs. HARDEEP SINGH	August 3, 2011
SMT. VIDHYAWATI AND ANOTHER Vs. MANOJ AND OTHERS	November 18, 2011
SMT. VIJAY LATA Vs. STATE OF HARYANA AND ORS.	March 11, 2011
SODHI RAM Vs. DHARMA RAM	March 3, 2011
SODHI SINGH Vs. STATE OF PUNJAB	January 6, 2011
SOHAN LAL Vs. STATE OF PUNJAB	March 24, 2011
SOHAN LAL Vs. GURBAX KAUR	March 1, 2011
SOHAN LAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	July 13, 2011
SOHAN SINGH Vs. AMRITPAL SINGH	August 24, 2011
SOHAN SINGH Vs. MANMOHAN NATH, AND OTHERS	November 8, 2011
SOHAN SINGH Vs. STATE OF PUNJAB	April 28, 2011
SOHAN SINGH Vs. STATE OF PUNJAB	March 16, 2011
SOHAN SINGH AND ORS. Vs. JOGINDER SINGH AND ANR.	January 19, 2011
SOM DUTT SHARMA Vs. STATE OF HARYANA AND OTHERS	January 18, 2011
SOM JEET PAL SHARMA AND ORS. Vs. KULWANT RAI SHARMA AND ORS.	February 14, 2011
SOM NATH Vs. STATE OF PUNJAB	April 28, 2011
SOM NATH HARISH CHAND THROUGH HARISH CHANDER Vs. VIDYA SAGAR	July 4, 2011
SOMBIR Vs. VIJAY SINGH	September 28, 2011
SOMBIR AND ANR. Vs. THE STATE OF HARYANA	August 3, 2011
SOMNATH Vs. STATE OF HARYANA AND ORS.	May 12, 2011
SOMVATI Vs. MALWA GRAMIN BANK AND ORS.	October 18, 2011
SOMVATI @ SHYAMVATI Vs. STATE OF HARYANA	May 3, 2011
SOMVIR Vs. STATE OF HARYANA AND ORS.	March 11, 2011
SONA @ MALKIAT SINGH Vs. STATE OF PUNJAB	December 6, 2011
SONAM RANI AND ANR. Vs. STATE OF HARYANA AND ORS.	September 12, 2011
SONEPAT CENTRAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER INDUSRIAL TRIBUNAL CUM LABOUR COURT, ROHTAK	September 14, 2011
SONEPAT HINDU EDUCATIONAL AND CHARITABLE SOCIETY Vs. STATE OF HARYANA AND ORS.	January 17, 2011
SONIA Vs. STATE OF HARYANA	January 28, 2011
SONIA Vs. JITENDER	October 13, 2011
SONIA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 23, 2011
SONIA AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 20, 2011
SONIA GILL Vs. GURDEV SINGH AND ORS.	April 4, 2011
SONIKA Vs. TEK CHAND AND ANR.	March 4, 2011
SONIYA KHARALIYA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 14, 2011
SONU Vs. STATE OF PUNJAB AND ORS.	February 17, 2011
SONU Vs. STATE OF PUNJAB	March 15, 2011
SONU @ JASKARAN Vs. STATE OF PUNJAB	January 5, 2011
SONU @ RAJBIR AND ANR. Vs. STATE OF HARYANA	January 25, 2011
SONU ALIAS RINKU ALIAS LAMBU Vs. STATE OF PUNJAB	February 24, 2011
SOOD BHANDARI & CO. Vs. CENTRAL BOARD OF DIRECT TAXES	October 5, 2011
SOOD BROTHERS, CHANDIGARH Vs. UNION TERRITORY, CHANDIGARH	September 26, 2011
SOWARN DAI Vs. PURAN CHAND	August 12, 2011
SPEAKER HARYANA VIDHAN SABHA AND ANOTHER Vs. KULDEEP BISHNOI AND OTHERS	December 20, 2011
ST. FRANCIS CONVENT SCHOOL Vs. CENTRAL BOARD OF DIRECT TAXES	November 14, 2011
STANDARD CORPORATION INDIA LIMITED Vs. KAMBLEKAR RAMESH	February 4, 2011
STATE BANK OF INDIA Vs. M/S VIPAN PLASTICS INDUSTRIES AND ANOTHER	July 11, 2011
STATE BANK OF INDIA Vs. AMARBIR SINGH PANJHAZARI	October 13, 2011
STATE BANK OF PATIALA Vs. SMT. BIMLA RISHI AND OTHERS	March 25, 2011
STATE BANK OF PATIALA Vs. VISHAV KUMAR SHARMA	April 21, 2011
STATE BANK OF PATIALA Vs. SEWA SINGH	January 6, 2011
STATE OF HARIYANA Vs. SANJAY KUMAR	March 7, 2011
STATE OF HARYANA Vs. OM PRAKASH	November 28, 2011
STATE OF HARYANA Vs. HINDUSTAN MACHINE TOOLS LIMITED	August 29, 2011
STATE OF HARYANA Vs. ASI AISH MOHAMMAD	April 25, 2011
STATE OF HARYANA Vs. MANI DEVI	August 23, 2011
STATE OF HARYANA Vs. AJIT CONSTRUCTION COMPANY, KARNAL	May 17, 2011
STATE OF HARYANA Vs. HARI OM	March 31, 2011
STATE OF HARYANA Vs. KAMLESH BATRA	March 31, 2011
STATE OF HARYANA Vs. DEVI LAL SIHAG AND OTHERS	May 30, 2011
STATE OF HARYANA Vs. SAT PAL BAJAJ ETC.	March 25, 2011
STATE OF HARYANA Vs. RAJBIR	January 12, 2011
STATE OF HARYANA Vs. JASMOHINDER SINGH	March 4, 2011
STATE OF HARYANA Vs. MOHAN ALIAS MONU	January 18, 2011
STATE OF HARYANA Vs. SAJJAN	February 15, 2011
STATE OF HARYANA Vs. PADMA DEVI @ PADMA SHORI	October 17, 2011
STATE OF HARYANA Vs. NEERU GUPTA	October 31, 2011
STATE OF HARYANA Vs. BANWARI LAL	November 8, 2011
STATE OF HARYANA Vs. HARISH CHAND AND ORS.	March 10, 2011
STATE OF HARYANA Vs. BALDEV KRISHAN CHAWLA AND ANR	March 17, 2011
STATE OF HARYANA Vs. SURINDER KUMAR MISHRA	October 13, 2011
STATE OF HARYANA Vs. SATPAL	December 7, 2011
STATE OF HARYANA Vs. KAMLESH RANI	April 28, 2011
STATE OF HARYANA Vs. RAGHBIR SINGH	March 15, 2011
STATE OF HARYANA Vs. RAM KISHAN	January 27, 2011
STATE OF HARYANA Vs. HARYANA PRIVATE COLLEGES NON-TEACHING EMPLOYEES UNION	May 12, 2011
STATE OF HARYANA Vs. RAM SARAN BHATIA	November 4, 2011
STATE OF HARYANA Vs. DHARMENDER AND ORS	March 3, 2011
STATE OF HARYANA Vs. MUKESH AND OTHERS	August 18, 2011
STATE OF HARYANA Vs. BHARAT SINGH AND OTHERS	October 4, 2011
STATE OF HARYANA Vs. OM PARKASH NAGRA	July 19, 2011
STATE OF HARYANA Vs. SHAMSHER SINGH	December 1, 2011
STATE OF HARYANA AND ANOTHER Vs. ATMA NAND JAIN COLLEGE TRUST AND MANAGEMENT SOCIETY PUNJAB, AMBALA CITY	February 1, 2011
STATE OF HARYANA AND ANOTHER Vs. OM PARKASH AND ANOTHER	January 27, 2011
STATE OF HARYANA AND ANR. Vs. DARSHO DEVI AND ORS.	March 18, 2011
STATE OF HARYANA AND ANR. Vs. SMT. PARAMJEET KAUR AND ORS.	March 23, 2011
STATE OF HARYANA AND ORS Vs. DEVENDER KUMAR AND ANR	February 10, 2011
STATE OF HARYANA AND ORS Vs. HIRA NAND AND ORS	March 17, 2011
STATE OF HARYANA AND ORS. Vs. MULKH RAJ MEHTA	February 10, 2011
STATE OF HARYANA AND ORS. Vs. SUKHDEV	May 2, 2011
STATE OF HARYANA AND ORS. Vs. BALWAN SINGH	January 18, 2011
STATE OF HARYANA AND OTHERS Vs. MAHA SINGH SON OF RAM SINGH	November 14, 2011
STATE OF HARYANA AND OTHERS Vs. BANSIDHAR	October 5, 2011
STATE OF HARYANA AND OTHERS Vs. ZILE SINGH AND OTHERS	December 6, 2011
STATE OF HARYANA AND OTHERS Vs. VINOD KUMAR	December 1, 2011
STATE OF HARYANA AND OTHERS Vs. ASI BALWAN SINGH	September 7, 2011
STATE OF HARYANA AND OTHERS Vs. SAVITRI DEVI AND OTHERS	May 26, 2011
STATE OF HARYANA AND OTHERS Vs. SUDHIR KUMAR AND OTHERS	January 4, 2011
STATE OF HARYANA AND OTHERS Vs. SURJA	November 2, 2011
STATE OF HARYANA AND OTHERS Vs. MOHINDER SINGH	November 3, 2011
STATE OF HARYANA AND OTHERS Vs. GAJRAJ SINGH	April 20, 2011
STATE OF HARYANA THROUGH COLLECTOR, SONEPAT Vs. SMT USHA RANI AND OTHERS	September 2, 2011
STATE OF HARYANA THROUGH G.F.I. Vs. PAPINDER KUMAR	October 3, 2011
STATE OF HARYANA THROUGH THE DISTRICT EDUCATION OFFICER AND ORS. Vs. ANIL KUMAR AND ANR.	March 18, 2011
STATE OF HAYANA AND ANR. Vs. VIJAY SINGH AND ORS.	March 18, 2011
STATE OF PUNJAB Vs. VED PARKASH	February 9, 2011
STATE OF PUNJAB Vs. HOTEL ROYAL PALCE	January 24, 2011
STATE OF PUNJAB Vs. RAM DASS BHAGWAN DASS	November 23, 2011
STATE OF PUNJAB Vs. DIDAR SINGH	August 12, 2011
STATE OF PUNJAB Vs. BALWINDER SINGH PATWARI	January 24, 2011
STATE OF PUNJAB Vs. SUPERB AGROVET INDUSTRIES PRIVATE LIMITED	May 19, 2011
STATE OF PUNJAB Vs. JARNAIL SINGH	April 7, 2011
STATE OF PUNJAB Vs. JOGINDER SINGH ALIAS NEELA	January 6, 2011
STATE OF PUNJAB Vs. RAKESH KUMAR AND OTHERS	August 23, 2011
STATE OF PUNJAB Vs. KESAR SINGH AND ORS.	February 25, 2011
STATE OF PUNJAB Vs. KRISHAN LAL AND ORS.	March 31, 2011
STATE OF PUNJAB Vs. MOHINDER KAUR AND ANR.	March 28, 2011
STATE OF PUNJAB Vs. SARABJIT SINGH	April 25, 2011
STATE OF PUNJAB Vs. CHARAN SINGH	January 12, 2011
STATE OF PUNJAB Vs. HARPREET SINGH	September 9, 2011
STATE OF PUNJAB Vs. AGYA WANTI AND ANOTHER	August 18, 2011
STATE OF PUNJAB Vs. SHIV SINGH	September 20, 2011
STATE OF PUNJAB Vs. GOPAL KRISHAN CHEMICALS	April 8, 2011
STATE OF PUNJAB Vs. SHREYANS INDUSTRIES LTD.	February 2, 2011
STATE OF PUNJAB Vs. K. AJESH & COMPANY AND OTHERS	October 18, 2011
STATE OF PUNJAB Vs. FEDERAL GOGUL GOETZE (INDIA) LTD.	March 15, 2011
STATE OF PUNJAB Vs. HARBHAJAN SINGH AND ORS.	July 6, 2011
STATE OF PUNJAB Vs. EX-CONSTABLE JASBIR SINGH	August 5, 2011
STATE OF PUNJAB Vs. GIAN SINGH	July 11, 2011
STATE OF PUNJAB Vs. HARDEEP SINGH AND ORS.	August 3, 2011
STATE OF PUNJAB AND ANOTHER Vs. MORINDA COOPERATIVE SUGAR MILLS LTD.	April 21, 2011
STATE OF PUNJAB AND ANOTHER Vs. SHREE RAM PANELS	August 30, 2011
STATE OF PUNJAB AND ANOTHER Vs. ABHISHEK INDUSTRIES LTD.	April 20, 2011
STATE OF PUNJAB AND ANOTHER Vs. DOLLY IRON STORE	July 18, 2011
STATE OF PUNJAB AND ANOTHER Vs. ANAPURNA IMPEX PVT. LTD.	April 20, 2011
STATE OF PUNJAB AND ANOTHER Vs. JARNAIL SINGH	December 14, 2011
STATE OF PUNJAB AND ANOTHER Vs. CHARANJI LAL	December 16, 2011
STATE OF PUNJAB AND ANOTHER Vs. TARA SINGH AND ANOTHER	August 5, 2011
STATE OF PUNJAB AND ANOTHER Vs. PURAN CHAND JINDAL	December 1, 2011
STATE OF PUNJAB AND ANOTHER Vs. HAZURA SINGH	September 19, 2011
STATE OF PUNJAB AND ANR. Vs. SADHU SINGH AND ANR.	January 14, 2011
STATE OF PUNJAB AND ANR. Vs. NOVELTY ASSOCIATES PVT. LIMITED	May 19, 2011
STATE OF PUNJAB AND ANR. Vs. HAI OM NARANG	January 7, 2011
STATE OF PUNJAB AND ANR. Vs. HARI RAM	August 3, 2011
STATE OF PUNJAB AND ORS. Vs. DEV RAJ AND ORS.	August 25, 2011
STATE OF PUNJAB AND ORS. Vs. DARSHAN SINGH	January 21, 2011
STATE OF PUNJAB AND ORS. Vs. BAGICHA SINGH	March 28, 2011
STATE OF PUNJAB AND OTHERS Vs. SURJIT KAUR	February 8, 2011
STATE OF PUNJAB AND OTHERS Vs. SHIL KUMAR MARIYA AND OTHERS	February 23, 2011
STATE OF PUNJAB AND OTHERS Vs. AJAIB SINGH KANDHARI	March 16, 2011
STATE OF PUNJAB AND OTHERS Vs. JASWANTI AND ANOTHER	November 18, 2011
STATE OF PUNJAB THROUGH DIRECTOR/ADMN. RANJIT SAGAR DAM Vs. DARSHAN KUMAR AND ORS.	April 25, 2011
STATE OF PUNJAB THROUGH THE MANAGER, GOVT. SEED FARM ASPAL, TEHSIL MUKTSAR, DISTRICT FARIDKOT Vs. COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR AND OTHERS	July 1, 2011
STEFAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	January 4, 2011
SUB INSPECTOR RAJENDER SINGH Vs. STATE OF HARYANA AND ANR.	September 5, 2011
SUB REGISTRAR, NUH AND ANOTHER Vs. MAHIPAL AND OTHERS	May 16, 2011
SUBA RAM (DECEASED) THROUGH HIS LRS AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	November 16, 2011
SUBE SINGH & ANOTHER Vs. STATE OF HARYANA & ANOTHER	November 17, 2011
SUBEY SINGH Vs. ISHWAR SINGH ALIAS SAPPATAR SINGH AND ORS.	April 21, 2011
SUBHADRA FABRICS Vs. STATE OF HARYANA	September 23, 2011
SUBHAS CHANDRA LEKHI Vs. STATE OF PUNJAB	August 23, 2011
SUBHASH BAJAJ AND ANR. Vs. STATE OF PUNJAB	February 10, 2011
SUBHASH CHAND Vs. PRITHI GIR AND OTHERS	August 3, 2011
SUBHASH CHAND Vs. STATE OF HARYANA	January 14, 2011
SUBHASH CHAND HIRA Vs. PUNJAB AND HARYANA HIGH COURT	April 20, 2011
SUBHASH CHANDER Vs. CENTRAL WAREHOUSING CORPORATION AND OTHERS	March 30, 2011
SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS	December 20, 2011
SUBHASH CHANDER AND COMPANY Vs. STATE OF HARYANA	March 17, 2011
SUBHASH CHANDER GAGNEJA Vs. KRISHNA KANTA	February 10, 2011
SUBHASH CHANDER GROVER Vs. STATE OF PUNJAB	April 25, 2011
SUBHASH MEHTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA	May 10, 2011
SUBHASH PANWAR Vs. STATE BANK OF INDIA	March 9, 2011
SUBODH KUMAR Vs. STATE OF HARYANA ETC.	February 17, 2011
SUCHA RAM @ SUCHA SINGH Vs. GURTEJ SINGH AND ORS.	January 24, 2011
SUCHA SINGH Vs. THE PUNJAB STATE FEDERATION OF CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED	August 30, 2011
SUCHA SINGH Vs. MOHINDER SINGH	September 9, 2011
SUCHA SINGH Vs. STATE OF PUNJAB	February 25, 2011
SUCHA SINGH Vs. STATE OF PUNJAB AND OTHERS	September 1, 2011
SUCHA SINGH Vs. STATE OF HARYANA	January 4, 2011
SUCHA SINGH Vs. STATE OF PUNJAB	May 4, 2011
SUCHA SINGH Vs. STATE OF PUNJAB	November 1, 2011
SUCHA SINGH Vs. STATE OF PUNJAB	October 31, 2011
SUDERSHAN KUMAR Vs. SMT. MEENA DEVI AND ANR.	August 1, 2011
SUDESH KUMAR Vs. STATE OF HARYANA	April 18, 2011
SUDESH KUMAR Vs. HARYANA STAFF SELECTION COMMISSION, PANCHKULA	May 4, 2011
SUDESH KUMAR JAIN Vs. VIJAY KUMAR AND OTHERS	August 23, 2011
SUDESH KUMAR S/O SH. PURAN CHAND Vs. UNION OF INDIA THROUGH SECRETARY SURFACE DEPARTMENT, GOVT. OF INDIA, AND ORS.	January 18, 2011
SUDESH KUMAR SHARMA Vs. STATE OF HARYANA AND ANR.	May 23, 2011
SUDESH RANI Vs. ASHOK KUMAR AND ORS	March 3, 2011
SUDHAN Vs. SH. BELI RAM	February 11, 2011
SUDHIR KUMAR REHANI Vs. INDU BALA	February 10, 2011
SUDHIR MOHAN PURI Vs. YOGESH MOHAN AND ANR.	March 15, 2011
SUDHIR SHYAM Vs. STATE OF PUNJAB	June 1, 2011
SUDO MANDAL @ DIWARAK MANDAL Vs. STATE OF PUNJAB	March 17, 2011
SUGAN CHAND Vs. CIVIL PANCHAYAT	August 8, 2011
SUHAGWANTI Vs. MUNICIPAL COUNCIL AND ANR.	March 25, 2011
SUK RAM Vs. STATE OF HARYANA	April 18, 2011
SUKH DEVI Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER	December 13, 2011
SUKHBIR Vs. IN TIME PROMOTERS PVT. LTD. AND ORS.	February 21, 2011
SUKHBIR AND ANR. Vs. JOGENDER AND ANR.	April 28, 2011
SUKHBIR AND ORS. Vs. HARI DASS CHELA BABA BRINDABAN DASS CHELA HARI DASS AND ORS.	January 18, 2011
SUKHBIR KAUR AND ANOTHER Vs. GURJIT SINGH AND OTHERS	January 17, 2011
SUKHBIR KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 16, 2011
SUKHBIR PAL KAUR ETC. Vs. STATE OF PUNJAB	January 4, 2011
SUKHBIR SINGH Vs. RAM MEHRA	January 20, 2011
SUKHBIR SINGH Vs. STATE OF PUNJAB	August 26, 2011
SUKHBIR SINGH ALIAS BILLA Vs. STATE OF PUNJAB AND ANR.	March 22, 2011
SUKHBIR SINGH RATHEE Vs. CHIEF ADMINISTRATOR, HUDA	April 21, 2011
SUKHCHAIN SINGH Vs. STATE OF HARYANA	August 30, 2011
SUKHCHAIN SINGH Vs. FINANCIAL COMMISSIONER	July 29, 2011
SUKHCHAIN SINGH Vs. STATE OF PUNJAB	March 4, 2011
SUKHCHAIN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	December 13, 2011
SUKHCHARAN SINGH AND OTHERS Vs. PARGAN SINGH	August 30, 2011
SUKHDEEP SINGH Vs. STATE OF PUNJAB AND ORS.	January 13, 2011
SUKHDEV KAUR Vs. STATE OF PUNJAB AND ORS.	February 1, 2011
SUKHDEV KAUR Vs. GURDEV SINGH	March 18, 2011
SUKHDEV KAUR Vs. SATWANT SINGH	March 22, 2011
SUKHDEV KAUR WIFE OF BALJIT SINGH Vs. MARKET COMMITTEE, THROUGH ITS SECRETARY ADMINISTRATOR, MARKET COMMITTEE, AND ORS.	September 13, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS	October 19, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	December 13, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	September 27, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	August 1, 2011
SUKHDEV SINGH Vs. STATE OF HARYANA	January 13, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	August 8, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	November 15, 2011
SUKHDEV SINGH Vs. SUPERINTENDING CANAL OFFICER AND ORS.	March 29, 2011
SUKHDEV SINGH Vs. MAHENDER SINGH AND ORS.	May 30, 2011
SUKHDEV SINGH Vs. STATE OF HARYANA	April 29, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	January 21, 2011
SUKHDEV SINGH Vs. CHARANJIT SINGH	August 29, 2011
SUKHDEV SINGH Vs. STATE OF PUNJAB	March 17, 2011
SUKHDEV SINGH Vs. GRAM PANCHAYAT THIKRIWAL	August 17, 2011
SUKHDEV SINGH Vs. BALDEV SINGH	July 7, 2011
SUKHDEV SINGH & ORS. Vs. THE STATE OF PUNJAB & ANR.	August 18, 2011
SUKHDEV SINGH @ BALDEV SINGH Vs. UNION OF INDIA AND OTHERS	July 6, 2011
SUKHDEV SINGH @ SUKHA Vs. THE STATE OF PUNJAB	December 20, 2011
SUKHDEV SINGH @ SUKHA FAUJI Vs. STATE OF PUNJAB	September 1, 2011
SUKHDEV SINGH ALIAS BABBU Vs. STATE OF PUNJAB	January 14, 2011
SUKHDEV SINGH AND ANR. Vs. BALWINDER SINGH AND ORS.	January 17, 2011
SUKHDEV SINGH AND ANR. Vs. STATE OF PUNJAB	February 17, 2011
SUKHDEV SINGH AND ORS. Vs. GRAM PANCHAYAT AND ORS.	March 16, 2011
SUKHDEV SINGH AND OTHERS Vs. MOHAN SINGH AND OTHERS	August 2, 2011
SUKHDEV SINGHU Vs. THE STATE OF PUNJAB	November 8, 2011
SUKHDEV THAPAR Vs. KIRPAL SINGH AND ORS.	July 11, 2011
SUKHJINDER SINGH Vs. STATE OF PUNJAB	January 20, 2011
SUKHJINDER SINGH @ SONU Vs. STATE OF PUNJAB	December 6, 2011
SUKHJINDER SINGH AND ANR. Vs. HARBANS SINGH AND ORS.	July 13, 2011
SUKHJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
SUKHJIT KAUR Vs. STATE OF PUNJAB AND ORS.	March 11, 2011
SUKHJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 29, 2011
SUKHMINDER SINGH Vs. BALJIT KAUR AND ANOTHER	November 15, 2011
SUKHNA PAPER MILLS LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD	July 4, 2011
SUKHPAL Vs. STATE OF HARYANA	January 17, 2011
SUKHPAL SINGH ALIAS SUKHA Vs. THE STATE OF PUNJAB AND ORS.	May 23, 2011
SUKHPAL SINGH CHEEMA Vs. STATE OF PUNJAB	December 16, 2011
SUKHPAL SINGH HUNDAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 5, 2011
SUKHPALI Vs. STATE OF HARYANA	February 10, 2011
SUKHRAM SINGH ALIAS SHAMA Vs. RAJ KUMAR AND ORS.	March 14, 2011
SUKHVINDER SINGH ALIAS CHIRIYA Vs. STATE OF HARYANA AND OTHERS	January 7, 2011
SUKHVIR KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
SUKHVIR SINGH Vs. SUKHPREET KAUR @ SONI	April 21, 2011
SUKHWANT SINGH Vs. STATE OF PUNJAB & ANOTHER	December 14, 2011
SUKHWANT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	February 10, 2011
SUKHWINDER KAUR Vs. STATE OF PUNJAB	January 18, 2011
SUKHWINDER KAUR Vs. STATE OF PUNJAB	March 14, 2011
SUKHWINDER KAUR Vs. THE STATE OF PUNJAB AND ORS.	June 3, 2011
SUKHWINDER SINGH Vs. STATE OF PUNJAB	February 2, 2011
SUKHWINDER SINGH Vs. STATE OF HARYANA	April 18, 2011
SUKHWINDER SINGH Vs. BHAJAN SINGH	March 17, 2011
SUKHWINDER SINGH @ SUKHA Vs. THE STATE OF PUNJAB	March 16, 2011
SUKHWINDER SINGH ALIAS RINKU Vs. STATE OF PUNJAB	October 3, 2011
SUKHWINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	February 21, 2011
SUKMA DEVI, MEMBER PANCHAYAT AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER	November 29, 2011
SULABH INTERNATIONAL SOCIETY SERVICE ORGANISATION Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 17, 2011
SULAKHAN MASIH Vs. STATE OF PUNJAB AND OTHERS	September 28, 2011
SULTAN AND OTHERS Vs. SATBIR SINGH AND OTHERS	August 18, 2011
SULTAN SINGH Vs. SUPERINTENDING CANAL OFFICER & ORS.	December 9, 2011
SULTAN SINGH Vs. STATE OF HARYANA	September 12, 2011
SUMA BIBI AND ANR. Vs. STATE OF PUNJAB AND ORS.	July 11, 2011
SUMAN Vs. AJIT SINGH	January 17, 2011
SUMAN Vs. AJIT SINGH	January 7, 2011
SUMAN Vs. NARESH KUMAR	February 22, 2011
SUMAN @ SONU Vs. DESH RAJ	January 14, 2011
SUMAN AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 25, 2011
SUMAN DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 5, 2011
SUMAN RANI Vs. STATE OF HARYANA	March 7, 2011
SUMAN SHARMA Vs. DHARMA SINGH	September 14, 2011
SUMAN SHARMA AND ANR. Vs. MAHINDRA DASS (DECEASED) THROUGH HIS L.RS. AND ORS.	March 14, 2011
SUMAN YADAV Vs. STATE OF HARYANA	March 7, 2011
SUMANDEEP SINGH Vs. STATE OF PUNJAB	July 6, 2011
SUMEET KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 3, 2011
SUMIT TOMAR Vs. THE STATE OF PUNJAB	January 31, 2011
SUMITH INDER SINGH CHAUHAN Vs. STATE OF PUNJAB AND ANOTHER	October 3, 2011
SUMITTAR KAUR Vs. STATE OF PUNJAB THROUGH SECRETARY EDUCATION PUNJAB CHANDIGARH	September 15, 2011
SUMRAN Vs. STATE OF HARYANA	September 16, 2011
SUMSON EXPORTS PVT. LIMITED AND ORS. Vs. JEYESSAR INTERNATIONAL PVT. LTD.	March 24, 2011
SUN RAJ SOFTWARE PVT. LTD Vs. RAM SARAN	February 10, 2011
SUNDARAM FINANCE LIMITED Vs. RAJ KUMAR	October 19, 2011
SUNDEEP SINGH Vs. INDIAN OIL CORPORATION, THROUGH ITS MANAGING DIRECTOR AND ORS.	January 7, 2011
SUNDER Vs. STATE OF HARYANA	February 7, 2011
SUNDER DASS Vs. HARYANA POWER GENERATION CORPORATION LTD. AND ANOTHER	December 12, 2011
SUNDER DASS & OTHERS Vs. VERSUS STATE OF HARYANA & OTHERS	November 11, 2011
SUNDER LAL Vs. NARINDER SETHI	December 7, 2011
SUNDER SINGH Vs. THE STATE OF HARYANA AND ORS.	August 1, 2011
SUNDERPAL Vs. STATE OF PUNJAB AND ORS.	March 31, 2011
SUNDRI DEVI Vs. STATE OF HARYANA AND ANR.	August 3, 2011
SUNIL Vs. STATE OF HARYANA AND OTHERS	December 1, 2011
SUNIL Vs. STATE OF HARYANA	March 21, 2011
SUNIL Vs. STATE OF HARYANA	March 18, 2011
SUNIL AUTO SERVICE Vs. PARIKSHANT SURI	May 16, 2011
SUNIL BADHAN Vs. TARSEM SINGH	September 1, 2011
SUNIL GOYAL Vs. HARYANA STATE AGRICULTURE MARKETING BOARD	April 6, 2011
SUNIL KUMAR Vs. LAL CHAND	August 9, 2011
SUNIL KUMAR Vs. SMT. KRISHNA DEVI AND ORS.	February 17, 2011
SUNIL KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	March 4, 2011
SUNIL KUMAR AND OTHERS Vs. UNION TERRITORY, CHANDIGARH	December 13, 2011
SUNIL KUMAR KATYAL Vs. THE STATE OF PUNJAB AND ORS.	June 21, 2011
SUNIL TANWAR AND ORS. Vs. STATE OF HARYANA	January 6, 2011
SUNITA Vs. UNION OF INDIA	March 21, 2011
SUNITA Vs. JOGINDER	January 27, 2011
SUNITA AND ANOTHER Vs. STATE OF PUNJAB	February 3, 2011
SUNITA AND ORS. Vs. RAJINDER AND ORS.	March 15, 2011
SUNITA CHAUDHARY Vs. HARYANA PUBLIC SERVICE COMMISSION	September 13, 2011
SUNITA DEVI AND ANR. Vs. U.T. ADMINISTRATION AND ORS.	March 30, 2011
SUNITA KUMARI AND ANR. Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
SUNITA RANI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 17, 2011
SUNITA RANI AND ORS. Vs. ARUN KUMAR AND ORS.	March 10, 2011
SUNNY ALIAS KULWANT SINGH Vs. STATE OF PUNJAB	August 11, 2011
SUNNY DHIMAN Vs. STATE OF PUNJAB	December 16, 2011
SUNNY GILL AND ORS. Vs. STATE OF PUNJAB AND ANR.	March 22, 2011
SUNNY SHARMA Vs. STATE OF PUNJAB AND OTHERS	August 11, 2011
SUNTEX HANDICRAFTS Vs. PODDAR INTERNATIONAL LIMITED	March 18, 2011
SUPER CUT ENGINEERING WORK RAJESH SHARMA, PARTNER Vs. KAUSHLENDER	March 3, 2011
SURAJ Vs. STATE OF PUNJAB	December 21, 2011
SURAJ BHAN Vs. STATE OF HARYANA AND ORS	August 3, 2011
SURAJ BHAN Vs. STATE OF HARYANA	March 15, 2011
SURAJ KAMBOJ Vs. ANAMIKA KAMBOJ	March 18, 2011
SURAJ MAL Vs. STATE OF HARYANA	March 4, 2011
SURAJ MAL ALIAS SURJAN Vs. NAFE SINGH AND ORS.	August 8, 2011
SURAJ PARKASH VERMA Vs. STATE OF PUNJAB	May 30, 2011
SURAJ SINGH Vs. S. TEK SINGH KULAR	July 13, 2011
SURAJBHAN Vs. STATE OF HARYANA	March 17, 2011
SURAT SINGH Vs. STATE OF HARYANA	August 3, 2011
SURAT SINGH Vs. DHARAMBIR PATWARI AND ANR.	February 25, 2011
SURENDER Vs. STATE OF HARYANA	April 19, 2011
SURENDER Vs. STATE OF HARYANA AND OTHERS	November 2, 2011
SURENDER Vs. STATE OF HARYANA	July 8, 2011
SURENDER @ SONU Vs. STATE OF HARYANA	December 7, 2011
SURENDER GUPTA Vs. STATE OF HARYANA & OTHERS	December 6, 2011
SURENDER KUMAR Vs. PREM CHAND	March 10, 2011
SURENDER SINGH Vs. MR. ASHOK MITTAL AND OTHERS	August 30, 2011
SURENDER SINGH Vs. STATE OF HARYANA	September 12, 2011
SURENDER SINGH AND ORS Vs. STATE OF HARYANA AND ORS	March 21, 2011
SURENDER SINGH AND ORS. Vs. STATE OF HARYANA	March 14, 2011
SURENDER SINGH TAXAK Vs. FOOD CORPORATION OF INDIA AND ORS.	March 29, 2011
SURESH Vs. THE DIRECTOR, CONSOLIDATION, HARYANA, CHANDIGARH AND OTHERS	July 26, 2011
SURESH Vs. SANJAY GARG	February 11, 2011
SURESH Vs. STATE OF HARYANA	March 7, 2011
SURESH Vs. STATE OF PUNJAB	September 14, 2011
SURESH AND ORS. Vs. VIRENDER SINGH	March 11, 2011
SURESH AND OTHERS Vs. PARVEEN KUMAR AND ANOTHER	July 18, 2011
SURESH KUMAR Vs. STATE OF PUNJAB	March 29, 2011
SURESH KUMAR Vs. STATE OF HARYANA AND ORS	August 29, 2011
SURESH KUMAR Vs. MANDIR THAKUR DWARA & SHIVALA TRUST AND ANR.	December 12, 2011
SURESH KUMAR Vs. STATE OF PUNJAB	April 8, 2011
SURESH KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS	May 27, 2011
SURESH KUMAR Vs. JOGINDER SINGH	September 22, 2011
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.	March 17, 2011
SURESH KUMAR (DIED) THROUGH L.RS AND ANOTHER Vs. SHIV KUMAR (DIED) THROUGH L.RS.	November 28, 2011
SURINDER DHINGRA Vs. BHIM SAIN ARORA	July 13, 2011
SURINDER KAUR Vs. STATE OF PUNJAB	April 26, 2011
SURINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER	November 25, 2011
SURINDER KAUR Vs. SWARANJIT KAUR AND OTHERS	August 18, 2011
SURINDER KAUR ALIAS BHOLI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	December 2, 2011
SURINDER KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	February 11, 2011
SURINDER KAUR AND OTHERS Vs. MALKIAT SINGH AND OTHERS	July 4, 2011
SURINDER KUMAR Vs. THE STATE OF HARYANA	February 10, 2011
SURINDER KUMAR Vs. STATE OF HARYANA AND ORS.	March 28, 2011
SURINDER KUMAR Vs. STATE OF PUNJAB	March 29, 2011
SURINDER KUMAR Vs. STATE OF PUNJAB	January 19, 2011
SURINDER KUMAR Vs. LEELA DEVI	March 25, 2011
SURINDER KUMAR Vs. SHAM LAL	January 17, 2011
SURINDER KUMAR Vs. LEELA SHARMA	December 15, 2011
SURINDER KUMAR Vs. COMMISSIONER OF INCOME TAX	April 6, 2011
SURINDER KUMAR Vs. VIDYA WANT	March 29, 2011
SURINDER KUMAR GUPTA AND ANR. Vs. STATE OF PUNJAB	July 11, 2011
SURINDER MOHAN Vs. STATE OF PUNJAB AND ANOTHER	December 16, 2011
SURINDER MOHAN AND OTHERS Vs. PUNJAB STATE AND OTHERS	March 31, 2011
SURINDER PAL Vs. VED PARKASH AND ORS.	February 10, 2011
SURINDER PAL ALIAS CHHINDA Vs. STATE OF PUNJAB	March 3, 2011
SURINDER PAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	September 5, 2011
SURINDER PAL SINGH Vs. JOGINDER SINGH	February 28, 2011
SURINDER SINGH Vs. SWARAN SINGH AND ORS.	February 21, 2011
SURINDER SINGH Vs. THE STATE OF PUNJAB AND ANOTHER	April 26, 2011
SURINDER SINGH Vs. PRESCRIBED AUTHORITY	November 18, 2011
SURINDER SINGH Vs. STATE OF PUNJAB	April 21, 2011
SURINDER SINGH @ PAMMI AND ANR. Vs. STATE OF PUNJAB	October 5, 2011
SURINDER SINGH @ SINDA Vs. STATE OF PUNJAB	March 28, 2011
SURINDER SINGH AND ANOTHERS Vs. STATE OF PUNJAB AND OTHERS	July 15, 2011
SURINDER SINGH BAINS Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ANOTHER	May 19, 2011
SURINDER SINGH BANGA Vs. STATE OF PUNJAB	April 4, 2011
SURINDER SINGH BRAR & ETC. Vs. UNION OF INDIA AND OTHERS	March 18, 2011
SURINDERPAL Vs. STATE OF PUNJAB	September 15, 2011
SURINDERPAL SINGH Vs. NACHHATAR SINGH AND ORS.	January 4, 2011
SURJA RAM SON OF SHRI JUMMA RAM Vs. SHAM LAL SON OF NIHALA AND ORS.	April 29, 2011
SURJAN Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA	July 27, 2011
SURJAN SINGH Vs. HARBHAJAN SINGH AND ORS.	March 30, 2011
SURJAN SINGH Vs. STATE OF PUNJAB	April 21, 2011
SURJEET AND ANR. Vs. STATE OF HARYANA	February 28, 2011
SURJIT KAUR Vs. HARJINDER KAUR AND ORS.	April 5, 2011
SURJIT KAUR Vs. FINANCIAL COMMISSIONER AND OTHERS	August 16, 2011
SURJIT KAUR Vs. STATE INFORMATION COMMISSION	March 17, 2011
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	August 12, 2011
SURJIT KAUR Vs. JASVIR KAUR AND ANR.	July 12, 2011
SURJIT KAUR AND ANOTHER Vs. SWARAN SINGH AND OTHERS	September 20, 2011
SURJIT KAUR AND ORS. Vs. SURINDER SINGH AND ORS.	April 21, 2011
SURJIT KAUR AND OTHERS Vs. JOGINDER SINGH (DEAD) REPRESENTED BY LRS. AND OTHERS	November 29, 2011
SURJIT SINGH Vs. STATE OF PUNJAB	March 16, 2011
SURJIT SINGH Vs. STATE OF PUNJAB	February 11, 2011
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.	May 2, 2011
SURJIT SINGH Vs. GENERAL PUBLIC AND ORS.	January 3, 2011
SURJIT SINGH Vs. STATE OF PUNJAB	September 21, 2011
SURJIT SINGH Vs. STATE OF PUNJAB	June 2, 2011
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.	August 1, 2011
SURJIT SINGH Vs. FINANCIAL COMMISSIONER APPEALS-II, PUNJAB AND OTHERS	January 7, 2011
SURJIT SINGH AD-HOC SUB INSPECTOR, POLICE TRAINING COLLEGE, MADHUBAN (KARNAL) (DRILL INSTRUCTOR) Vs. STATE OF HARYANA THROUGH DIRECTOR GENERAL OF POLICE, HARYANA, CHANDIGARH AND OTHERS	August 18, 2011
SURJIT SINGH AND ANOTHER Vs. BUNGA MADRASSA SIKH GURDWARA UNDER THE CONTROL AND MANAGEMENT OF SHIROMANI GURDWARA PARBANDHAK COMMITTEE, TAKHAT DAMDAMA SAHIB, TALWANDI SABO, TEHSIL AND DISTRICT BHATINDA AND OTHERS	November 21, 2011
SURJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 3, 2011
SURJIT SINGH AND ANR. Vs. KARAM SINGH AND ORS.	May 26, 2011
SURJIT SINGH AND ORS. Vs. STATE OF PUNJAB	February 10, 2011
SURJIT SINGH TANEJA Vs. SUKHJINDER KAUR	May 26, 2011
SURMEET KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS	November 1, 2011
SURTA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	August 29, 2011
SURTI ALIAS SURAT SINGH Vs. JOINT DIRECTOR, PANCHAYATS (COMMISSIONER), PUNJAB AND OTHERS	November 14, 2011
SURYA AIR PRODUCTS (P) LTD Vs. UNION OF INDIA & OTHERS	January 15, 2011
SUSHIL KUMAR Vs. RISHIPAL AND ORS.	July 21, 2011
SUSHIL KUMAR Vs. MOHINDER ALIAS KIRAN	April 20, 2011
SUSHIL KUMAR Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA	January 31, 2011
SUSHIL KUMAR Vs. MNAJU KUMARI AND ORS.	May 26, 2011
SUSHILA DEVI Vs. SURAJ BHAN AND ANR.	January 13, 2011
SUSHMA DEVI AND OTHERS Vs. PUNJAB STATE FINANCIAL CORPORATION AND OTHERS	December 21, 2011
SUSHMA RANI Vs. SHRI ZAHARIA MAL CHARITABLE VETERINARY HOSPITAL TRUST	July 26, 2011
SUSHMA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	August 23, 2011
SUSHMA SAINI Vs. STATE OF HARYANA	March 8, 2011
SWAMI AGNIVESH Vs. STATE OF HARYANA AND OTHERS	August 29, 2011
SWARAN KAUR Vs. BALBIR SINGH AND ORS	August 26, 2011
SWARAN SINGH Vs. STATE OF PUNJAB	March 15, 2011
SWARAN SINGH Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
SWARAN SINGH (DECEASED) THROUGH L.RS Vs. STATE OF PUNJAB AND OTHERS	October 18, 2011
SWARAN SINGH CHAHAL Vs. STATE OF PUNJAB AND ANOTHER	November 18, 2011
SWARANJIT ALIAS SUNIL Vs. STATE OF PUNJAB	October 31, 2011
SWARANJIT SINGH @ ANR. Vs. STATE OF HARYANA	December 14, 2011
SWARN SINGH Vs. STATE OF PUNJAB	March 31, 2011
SWASTIK EMPOULES Vs. MAYA RAM	January 13, 2011
SWEETY AND ANR. Vs. STATE OF HARYANA AND ORS.	March 3, 2011
SWINDER SINGH Vs. AMRIK SINGH AND ANOTHER	December 6, 2011
SYALU SINGH AND ORS. Vs. DIRECTOR, CONSOLIDATION DEPARTMENT AND ORS.	March 18, 2011
TAHIR Vs. STATE OF HARYANA	July 12, 2011
TAJINDER SINGH ALIAS MONTU Vs. STATE OF PUNJAB	May 26, 2011
TALIB MASIB Vs. FINANCIAL COMMISSION PUNJAB	March 21, 2011
TALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	November 18, 2011
TALWINDER SINGH Vs. STATE OF PUNJAB	March 21, 2011
TALWINDER SINGH Vs. FINANCIAL COMMISSIONER (CO-OPERATION), PUNJAB AND OTHERS	May 23, 2011
TARA CHAND Vs. PARKASH	March 15, 2011
TARA CHAND Vs. BHAGWAN DAS	November 3, 2011
TARA CHAND VERMA Vs. STATE OF HARYANA AND ORS.	August 3, 2011
TARA SINGH Vs. THE STATE OF PUNJAB AND ORS.	September 15, 2011
TARA SINGH Vs. ADMINISTRATOR, UNIONTERRITORY	March 22, 2011
TARA SINGH SARPANCH Vs. STATE OF PUNJAB AND OTHERS	July 26, 2011
TARACHAND AND ANR. Vs. RAMNATH AND ANR.	April 4, 2011
TARANJIT KAUR Vs. BIKRAMJEET SINGH	February 22, 2011
TARJINDER KUMAR SON OF LATE SHRI TIKAYA RAM AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	January 6, 2011
TARLOCHAN SINGH Vs. STATE OF PUNJAB ETC.	March 16, 2011
TARLOCHAN SINGH Vs. STATE OF PUNJAB	January 21, 2011
TARLOCHAN SINGH ALIAS KAKA Vs. STATE OF PUNJAB	March 21, 2011
TARLOCHAN SINGH AND ANR Vs. STATE OF HARYANA AND ORS	April 1, 2011
TARPAULINS INDIA TARP (P) LTD AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	August 30, 2011
TARPINDER KAUR @ TARWINDER KAUR Vs. RACHHPAL SINGH	March 30, 2011
TARSEM CHAND Vs. CHANDIGARH ADMINISTRATION	June 2, 2011
TARSEM KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AMBALA AND OTHERS	October 5, 2011
TARSEM LAL Vs. SMT. HARJINDER KAUR	January 14, 2011
TARSEM LAL ADVOCATE Vs. CHIEF SECRETARY TO THE GOVERNMENT PUNJAB AND OTHERS	November 4, 2011
TARSEM LAL SHARMA Vs. STATE OF PUNJAB AND OTHERS	May 3, 2011
TARSEM SINGH Vs. STATE OF PUNJAB	March 4, 2011
TARSEM SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS	May 24, 2011
TARSEM SINGH Vs. CHANAN SINGH	March 23, 2011
TARSEM SINGH Vs. STATE OF PUNJAB	March 7, 2011
TARSEM SINGH @ GANDU Vs. STATE OF PUNJAB	August 18, 2011
TARSEM SINGH @ KALA Vs. STATE OF HARYANA	February 17, 2011
TARSEM SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.	March 15, 2011
TARSEM SINGH AND OTHERS Vs. VINOD KUMAR AND OTHERS	January 4, 2011
TARSEM SINGH AND OTHERS Vs. VINOD KUMAR AND OTHERS	July 15, 2011
TARUN KATYAL Vs. STATE OF PUNJAB	January 13, 2011
TARUN KUMARI Vs. STATE OF HARYANA & ORS	August 18, 2011
TATA AIG GENERAL INSURANCE COMPANY Vs. POONAM	September 2, 2011
TAUFIQUE AND ORS. Vs. STATE OF HARYANA	March 14, 2011
TAVINDER KAUR Vs. STATE OF HARYANA AND OTHERS	December 7, 2011
TAYAL ENERGY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	March 7, 2011
TEJ KAUR (DECEASED) THROUGH HER L.RS. AND OTHERS Vs. BALDEV PARSHAD AND OTHERS	July 4, 2011
TEJ PAL AND ORS. Vs. SUMER SINGH AND ORS.	January 17, 2011
TEJA RAM Vs. STATE OF HARYANA	November 16, 2011
TEJBIR SINGH Vs. STATE OF HARYANA & OTHERS	August 30, 2011
TEJI AND ORS Vs. BAWA SINGH AND ORS	February 4, 2011
TEJINDER PAL KAUR Vs. STATE OF PUNJAB	July 7, 2011
TEJINDER PAL SINGH Vs. MUNICIPAL CORPORATION	January 20, 2011
TEJINDER SINGH Vs. STATE OF PUNJAB	April 28, 2011
TEJINDER SINGH Vs. SURJIT RAI AND ANOTHER	March 28, 2011
TEJINDER SINGH @ MANGA Vs. STATE OF PUNJAB AND ORS.	March 25, 2011
TEJINDER SINGH SON OF S. HARBANS SINGH, RESIDENT OF 23-C, CHAMAN GARDEN, KARNAL Vs. UNION OF INDIA AND OTHERS	November 16, 2011
TEK RAM Vs. NARINDER SINGH	January 20, 2011
TEK SINGH Vs. PRATAP SINGH	February 21, 2011
TEK SINGH Vs. SADHU RAM AND SONS	February 4, 2011
TEK SINGH Vs. STATE OF PUNJAB AND OTHERS	January 18, 2011
TELENOR ASIA PTE LTD. Vs. UNITECH LIMITED	August 24, 2011
TELU RAM Vs. STATE OF PUNJAB AND ORS.	January 17, 2011
TELU RAM Vs. STATE OF HARYANA	February 4, 2011
TEXAS WOLLEN MILLS (P) LTD. Vs. UNION OF INDIA	January 20, 2011
THAKAR SINGH AND OTHERS Vs. STATE OF PUNJAB	November 15, 2011
THANA RAM Vs. STATE OF HARYANA	March 8, 2011
THE ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. ANGURI DEVI AND OTHERS	November 17, 2011
THE AMBALA URBAN ESTATE WELFARE SOCIETY (REGD.) AND ANR. Vs. HARYANA POLLUTION CONTROL BOARD AND ORS.	April 1, 2011
THE ARYA NAGAR CO-OP. L/C SOCIETY LTD. Vs. MD, HVPN LTD. AND ORS.	March 23, 2011
THE ASHIANA COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs. THE STATE OF HARYANA AND ORS.	August 3, 2011
THE BANK EMPLOYEES CO-OPERATIVE HOUSING BUILDING SOCIETY LTD. Vs. THE STATE OF HARYANA AND ANOTHER	August 18, 2011
THE BASSI ARKH SCHEDULED CASTE COOP. LAND OWING SOCIETY LTD. Vs. ATMA SINGH SON OF BACHAN SINGH AND ORS.	June 1, 2011
THE CENTRAL WAREHOUSING CORPORATION Vs. STATE OF PUNJAB	November 11, 2011
THE COMMERCIAL BANK EMPLOYEES URBAN (S.E.) T AND C SOCIETY LTD Vs. RAM NIWAS	February 10, 2011
THE COMMISSIONER OF INCOME TAX Vs. MALWA COTTON SPINNING MILLS	March 18, 2011
THE COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	September 12, 2011
THE COMMISSIONER OF INCOME TAX-II Vs. PERFECT FORGINGS	February 17, 2011
THE DAKSHIN HARYANA BIJLI VITARAN NIGAM LIMITED AND ORS. Vs. DAYA CHAND	March 23, 2011
THE DASHMESH COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. & ANR. Vs. STATE OF PUNJAB & ORS.	November 14, 2011
THE GENERAL MANAGER, BSNL TELECOM DISTRICT, KARNAL Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH AND ANOTHER	November 2, 2011
THE HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.	March 28, 2011
THE JAMMU AND KASHMIR BANK LIMITED Vs. M/S. EVERSHINE PAPERS AND OTHERS	November 3, 2011
THE MANAGING COMMITTEE, ARYA HIGHER SECONDARY SCHOOL, DHURI, DISTRICT SANGRUR AND OTHERS Vs. THE STATE 3 OF PUNJAB AND OTHERS	November 29, 2011
THE MANAGING DIRECTOR Vs. SUKHWINDER SINGH AND ORS.	February 25, 2011
THE NAWANSHAHR CENTRAL CO-OPRATIVE BANK LTD., NAWANSHAHR Vs. THE DEPUTY REGISTRAR (ENFORCEMENT) PUNJAB AND ANOTHER	May 13, 2011
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. BALJEET KAUR @ BALBIR KAUR AND ORS.	March 11, 2011
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GURSHARAN KAUR AND ORS.	April 4, 2011
THE NEW PADHANA MILK PRODUCERS COOPERATIVE SOCIETY LTD. Vs. THE HISAR-JIND COOPERATIVE MILK PRODUCERS UNION LTD. MILK PLANT	January 4, 2011
THE PILLU KHERA CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. EXCISE AND TAXATION COMMISSIONER-CUM-REVISIONAL AUTHORITY (PGT) AND ORS.	April 21, 2011
THE PUNJAB BUSINESS AND SUPPLY COMPANY PVT. LTD. Vs. FINANCIAL COMMISSIONER (REVENUE) AND SECRETARY TO GOVT. HARYANA, REHABILITATION DEPARTMENT AND ORS.	January 24, 2011
THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ANR. Vs. AMBEY RICE AND GENERAL MILLS AND ANR.	January 19, 2011
THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD. Vs. THE REGISTRAR, COOPERATIVE SOCIETIES AND ORS.	February 3, 2011
THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD., CHANDIGARH Vs. THE JAGRAON COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED, JAGRAON AND OTHERS	December 16, 2011
THE PUNJAB STATE THROUGH SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ANOTHER Vs. DR. ASOK OBEROI	August 23, 2011
THE SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS. Vs. DR. HARI NARAIN SINGH	September 29, 2011
THE SENIOR SUPERINTENDENT OF POST OFFICES DEPARTMENT OF POST, POST OFFICE, LUDHIANA Vs. BALJIT SINGH	December 16, 2011
THE STATE OF PUNJAB Vs. THE UNION OF INDIA AND ORS.	May 18, 2011
THE STATE OF PUNJAB AND ANOTHER Vs. DHARAM SINGH	November 2, 2011
THE STATE OF PUNJAB THROUGH COLLECTOR AND ANR. Vs. RAJ KUMAR AND ORS.	May 23, 2011
THEIN DAM WORKERS UNION Vs. UNION OF INDIA	October 18, 2011
THEIN DAM WORKERS UNION Vs. UNION OF INDIA	October 8, 2011
THERMADYNE PVT. LTD. Vs. STATE OF HARYANA	January 19, 2011
TILAK RAJ Vs. STATE OF PUNJAB	May 16, 2011
TILAK RAJ & ANOTHER Vs. STATE OF PUNJAB & OTHERS	November 3, 2011
TILAK RAJ @ ABDUL GAFUR AND ANOTHER Vs. COMMISSIONER, AMBALA DIVISION, AMBALA AND OTHERS	November 18, 2011
TILAK RAJ ALIAS BOBY & ANOTHER Vs. STATE OF PUNJAB	August 10, 2011
TILAK RAJ SON OF SHRI KESAR DASS Vs. STATE OF PUNJAB THROUGH SECRETARY AND ORS.	July 1, 2011
TILAK RAM Vs. STATE OF PUNJAB AND ORS.	February 28, 2011
TINKU Vs. STATE OF PUNJAB	May 23, 2011
TIRATH SINGH Vs. STATE OF PUNJAB	February 1, 2011
TONIKA Vs. STATE OF PUNJAB	January 27, 2011
TOTA RAM Vs. STATE OF HARYANA AND OTHERS	November 11, 2011
TOTI MASIH Vs. STATE OF PUNJAB	July 19, 2011
TREHAN AUTO PARTS Vs. KULDIP SINGH SAHI	July 11, 2011
TRIVENI CASTINGS P. LTD. Vs. CESTAT	February 11, 2011
TULSI Vs. STATE OF PUNJAB AND ORS.	May 23, 2011
U.T. CHANDIGARH Vs. MANMOHAN SINGH WALIA	March 8, 2011
UDHAM SINGH Vs. HARNEK SINGH	December 2, 2011
UJAGAR SINGH Vs. STATE OF PUNJAB	November 18, 2011
ULFAT RAI SAHOTA Vs. STATE OF PUNJAB	March 30, 2011
UMED SINGH Vs. STATE OF HARYANA	July 11, 2011
UMESH Vs. STATE OF HARYANA	December 6, 2011
UMESH GAMBHIR Vs. STATE OF PUNJAB	February 23, 2011
UNIKIL PESTICIDES, (P) LTD. Vs. STATE OF HARYANA	March 14, 2011
UNION OF INDIA Vs. BRIJ LATA	January 13, 2011
UNION OF INDIA Vs. MOHINDER SINGH	January 31, 2011
UNION OF INDIA Vs. RATTAN CHAND	November 2, 2011
UNION OF INDIA Vs. PURAN CHAND DIWAN	March 18, 2011
UNION OF INDIA Vs. DAYANAND PANDORA	April 18, 2011
UNION OF INDIA Vs. GURBAX PAL AND OTHERS	January 5, 2011
UNION OF INDIA Vs. DAYAL CHAND	September 26, 2011
UNION OF INDIA Vs. S.P. GOYAL	September 5, 2011
UNION OF INDIA Vs. EX-GNR SURINDER SINGH	June 1, 2011
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	May 18, 2011
UNION OF INDIA (UOI) Vs. AMARJIT SINGH	February 14, 2011
UNION OF INDIA (UOI) Vs. RAMAN KUMAR AND ORS.	February 3, 2011
UNION OF INDIA (UOI) Vs. NACHHATTAR SINGH AND ORS.	March 4, 2011
UNION OF INDIA (UOI) AND ORS. Vs. SHER SINGH AND ANR.	February 14, 2011
UNION OF INDIA (UOI) AND ORS. Vs. KEWAL SINGH AND ANR.	January 18, 2011
UNION OF INDIA AND ANOTHER Vs. RAM PAL AND OTHERS	August 18, 2011
UNION OF INDIA AND ANOTHER Vs. REMETI AND OTHERS	January 3, 2011
UNION OF INDIA AND ORS Vs. HARJINDER KAUR	September 5, 2011
UNION OF INDIA AND OTHERS Vs. TEJA SINGH AND ANOTHER	December 15, 2011
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ANOTHER	November 4, 2011
UNION OF INDIA AND OTHERS Vs. PARAMJIT KAUR AND OTHERS	January 18, 2011
UNION OF INDIA AND OTHERS Vs. NO 7081147 EX CFN NARINJAN SINGH	April 5, 2011
UNION OF INDIA AND OTHERS Vs. M M VATS AND OTHERS	March 21, 2011
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANOTHER	March 8, 2011
UNION OF INDIA AND OTHERS Vs. EX-SEP CHARAN SINGH	January 18, 2011
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS	January 31, 2011
UNION TERRITORY Vs. RAM PAUL	February 9, 2011
UNION TERRITORY, CHANDIGARH Vs. HEMANT KUMAR MITTAL	May 26, 2011
UNITED AUTOMOBILES RAILWAY ROAD THROUGH PROPRIETOR SHRI AVTAR SINGH Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK, ASSETS RECOVERY DEPARTMENT	July 11, 2011
UNITED INDIA INSURANCE CO LTD Vs. KRISHANA	November 9, 2011
UNITED INDIA INSURANCE CO LTD Vs. SUNIL KUMAR	January 5, 2011
UNITED INDIA INSURANCE CO. Vs. SMT. KANTA DEVI AND ORS.	January 6, 2011
UNITED INDIA INSURANCE COMPANY Vs. MALKIAT KAUR AND OTHERS	January 7, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SITA DEVI	February 16, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANITA SINGHAL	June 3, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANGURI DEVI	August 4, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARMINDER KAUR AND ORS.	February 10, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUKHTIAR SINGH AND ANOTHER	January 18, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RADHA RAMAN KAPOOR	April 20, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. VIJAY KUMAR	September 6, 2011
UPPAL ENGINEERING COMPANY PVT. LTD. Vs. H.S.I.D.C. AND ANR.	March 16, 2011
URMILA Vs. SANJEEV DALAL & ANR.	August 18, 2011
URMILA DEVI Vs. RADHEY SHYAM AND OTHERS	September 20, 2011
USHA JAIN AND ORS Vs. STATE OF HARYANA AND ORS	December 1, 2011
USHA RANI Vs. BARJESH KUMAR	May 25, 2011
USHA RANI Vs. DHARAMPAL AND ORS.	March 23, 2011
USHA RANI SEHGAL Vs. MANAGING COMMITTEE OF HINDI PUTRI PATHSHALA AND OTHERS	April 20, 2011
USHA SPINNING & WEAVING MILLS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, HARYANA	July 6, 2011
USMA Vs. STATE OF HARYANA AND ORS.	June 2, 2011
USMAN KHAN Vs. STATE OF PUNJAB AND ANR.	March 17, 2011
UTTAM KUMAR SINGH AND OTHERS Vs. PROJECT MANAGER, HAFED AND ANOTHER	August 25, 2011
UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. BHAROSI DEVI	August 30, 2011
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. SHEELA DEVI	November 23, 2011
UTTAR HARYANA BIJLI VITRAN NIGAM PANCHKULA Vs. M.N. CONDUCTORS	February 17, 2011
UTTARI HARYANA BIJLI VITRAN NIGAM MANDAL Vs. MOMAN RAM AND ANR.	March 18, 2011
V K YADAV Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	August 23, 2011
V.G. STEEL INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE	May 23, 2011
V.K. SHARMA Vs. FOOD CORPORATION OF INDIA	June 1, 2011
V.K. SOOD ENGINEER AND CONTRACTOR Vs. UNION OF INDIA (UOI) THROUGH DEPUTY CHIEF BRIDGE ENGINEER	March 31, 2011
V.M. SPINNING MILLS Vs. COMMISSIONER OF INCOME TAX (APPEALS)-II, LUDHIANA	September 22, 2011
V.R.A. COTTON MILLS (P) LTD Vs. UNION OF INDIA	September 27, 2011
V.S. ENTERPRIZES Vs. B.R. SHARMA	September 29, 2011
VAIBHAV CHAUDHARY AND ORS. Vs. STATE OF HARYANA AND ORS.	April 29, 2011
VAID FAMILY CHARITABLE TRUST Vs. STATE OF HARYANA	July 11, 2011
VANDANA Vs. UNION OF INDIA	August 30, 2011
VANDANA Vs. KRISHAN KUMAR	May 30, 2011
VANDANA DEVI AND ANR. Vs. STATE OF PUNJAB AND ORS.	March 18, 2011
VARINDER KAPIL Vs. STATE OF PUNJAB	December 13, 2011
VARINDER KAUR ALIAS BARINDER KAUR Vs. GURCHARAN KAUR	October 13, 2011
VARINDER KUMAR Vs. DIVISIONAL COMMISSINER, PATIALA	May 5, 2011
VARINDER KUMAR Vs. STATE OF PUNJAB & ANOTHER	May 2, 2011
VARINDER KUMAR Vs. STATE OF PUNJAB AND ORS.	July 4, 2011
VARINDER KUMAR GUPTA AND ORS. Vs. THE STATE OF HARYANA THROUGH THE COLLECTOR/DEPUTY COMMISSIONER AND ORS.	March 31, 2011
VARINDER KUMAR SHARMA Vs. STATE OF PUNJAB AND ORS.	August 8, 2011
VARINDER MAKKAR Vs. STATE OF PUNJAB	May 4, 2011
VARINDERVEER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 18, 2011
VARUN SHARMA Vs. HARYANA PUBLIC SERVICE COMMISSION, PANCHKULA	August 29, 2011
VAS DEVI PURI Vs. STATE OF PUNJAB AND ORS.	March 16, 2011
VASIM Vs. STATE OF HARYANA	January 19, 2011
VAV BROTHERS PRIVATE LIMITED & ANOTHER Vs. UNION OF INDIA & OTHERS	September 22, 2011
VED PAL AND ORS. Vs. TEK RAM	January 18, 2011
VED PARKASH Vs. STATE OF HARYANA	October 13, 2011
VED PARKASH Vs. STATE OF HARYANA	March 18, 2011
VED PARKASH Vs. BHARPAI	September 1, 2011
VED PARKASH Vs. SUSHIL KUMAR AND OTHERS	November 18, 2011
VED PARKASH AND ANR. Vs. STATE OF HARYANA AND ORS.	March 21, 2011
VED PARKASH AND OTHERS Vs. TULSI DASS AND OTHERS	September 19, 2011
VED PAUL SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I AND ANR.	February 17, 2011
VED PRAKASH Vs. FAQIR CHAND	November 21, 2011
VEE KAY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	March 17, 2011
VEENA Vs. STATE OF HARYANA	March 23, 2011
VEENA RANI Vs. STATE OF HARYANA & ORS	August 17, 2011
VEERPAL KAUR @ GURTEJ KAUR Vs. STATE OF PUNJAB	February 28, 2011
VEERPAL KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 19, 2011
VEERPAL KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	January 4, 2011
VEERPAL KAUR MALHI Vs. STATE OF PUNJAB	August 18, 2011
VEERPAUL KAUR & ANR Vs. STATE OF PUNJAB & ORS	January 28, 2011
VENUS REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 17, 2011
VICKY Vs. STATE OF PUNJAB	November 9, 2011
VIDHYA DEVI AND ORS. Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.	May 24, 2011
VIJAY BANSAL Vs. SHASHI JAIN AND ORS.	May 26, 2011
VIJAY CHAUHAN Vs. STATE OF HARYANA	March 23, 2011
VIJAY KUMAR Vs. STATE OF PUNJAB	April 29, 2011
VIJAY KUMAR Vs. SMT. SUDESH BHALLA	March 17, 2011
VIJAY KUMAR Vs. RAJESH KUMAR	March 10, 2011
VIJAY KUMAR Vs. STATE OF PUNJAB	February 17, 2011
VIJAY KUMAR Vs. RAJEEV KUMAR MURRIA	November 9, 2011
VIJAY KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	January 31, 2011
VIJAY KUMAR Vs. STATE OF PUNJAB	March 16, 2011
VIJAY KUMAR Vs. HOUSING BOARD HARYANA AND OTHERS	May 25, 2011
VIJAY KUMAR Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA AND ANOTHER	August 18, 2011
VIJAY KUMAR Vs. STATE OF PUNJAB	December 6, 2011
VIJAY KUMAR Vs. STATE OF HARYANA	February 16, 2011
VIJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	December 20, 2011
VIJAY KUMAR BANSAL Vs. THE ADVISOR TO THE ADMINISTRATOR AND ORS.	January 18, 2011
VIJAY KUMAR LR OF DECEASED VIJAY KUMAR Vs. KIRAN	February 4, 2011
VIJAY KUMAR SHARMA AND ANOTHER Vs. CHHIDA MAL	November 18, 2011
VIJAY KUMAR SONDHI Vs. THE ZIRA CO-OPERATIVE SUGAR MILLS LTD.	July 6, 2011
VIJAY LAXMI Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR, PUNJAB	May 2, 2011
VIJAY MANCHANDA Vs. STATE OF HARYANA AND ORS	January 13, 2011
VIJAY MEHAN Vs. PUNJAB STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD.	November 16, 2011
VIJAY PAL Vs. FINANCIAL COMMISSIONER, STATE OF HARYANA AND OTHERS	August 1, 2011
VIJAY PAL Vs. STATE OF PUNJAB	January 31, 2011
VIJAY PAL Vs. STATE OF HARYANA	March 14, 2011
VIJAY PAL AND ANR. Vs. NARAIN SINGH	February 10, 2011
VIJAY PAL SINGH Vs. STATE OF HARYANA AND OTHERS	December 16, 2011
VIJAY PETER Vs. STATE OF HARYANA	June 1, 2011
VIJAY SHARMA Vs. THE DIRECTOR, COUNCIL FOR RESEARCH IN AYURVEDIC AND ANOTHER	September 6, 2011
VIJAY SINGH Vs. FINANCIAL COMMISSIONER	April 5, 2011
VIJAYINDER AND OTHERS Vs. PUNJAB PUBLIC SERVICE COMMISSION	February 9, 2011
VIJENDER AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER	August 18, 2011
VIJIT ANEJA Vs. UNION OF INDIA (UOI) AND ORS.	March 30, 2011
VIKAS Vs. H S A M B	March 17, 2011
VIKAS CHAUDHARY Vs. NATIONAL INSTITUTE OF TECHNOLOGY	October 18, 2011
VIKAS GHIWALI Vs. STATE OF PUNJAB	January 27, 2011
VIKAS KHANNA Vs. PAWAN KUMAR	October 4, 2011
VIKAS KUMAR @ JUGNO Vs. STATE OF PUNJAB	May 2, 2011
VIKAS KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 20, 2011
VIKAS SEHGAL Vs. STATE OF PUNJAB	December 20, 2011
VIKLANG SANGH Vs. STATE OF HARYANA AND ORS.	April 18, 2011
VIKRAM Vs. STATE OF HARYANA	October 5, 2011
VIKRAM @ VICKY Vs. GURDIAL SINGH	March 21, 2011
VIKRAM BHATIA Vs. EMPLOYEES PROVIDENT FUND	September 15, 2011
VIKRAM GROVER @ VICKY Vs. STATE OF PUNJAB	January 18, 2011
VIKRAM SINGH Vs. STATE OF HARYANA	January 6, 2011
VIKRAM SINGH Vs. RAM KISHAN AND ORS.	January 6, 2011
VIMAL KUMAR AND Vs. STATE OF PUNJAB	March 15, 2011
VIMLA PACHISIA & ORS Vs. GENERAL PUBLIC	September 8, 2011
VINAY KUMAR ETC Vs. JATIN ETC	April 21, 2011
VINAYAK INTERNATIONAL Vs. URMILA DEVI	September 23, 2011
VINEET GUPTA Vs. ABN AMRO BANK	September 8, 2011
VINEETA TOMAR PANWAR Vs. UNION OF INDIA (UOI) AND ORS.	October 17, 2011
VINEY KUMAR SEHGAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.	July 11, 2011
VINOD AND ANR. Vs. STATE OF HARYANA	February 25, 2011
VINOD BANSAL SON OF DHARAM PAL Vs. FINANCIAL COMMISSIONER, COOPERATION, PUNJAB AND OTHERS	February 25, 2011
VINOD BANSAL SON OF DHARAM PAL Vs. FINANCIAL COMMISSIONER, COOPERATION AND ORS.	January 25, 2011
VINOD KUMAR Vs. GURMAIL SINGH	October 31, 2011
VINOD KUMAR Vs. RAKESH KUMAR AND ORS.	May 2, 2011
VINOD KUMAR Vs. STATE OF PUNJAB	August 24, 2011
VINOD KUMAR Vs. STATE OF PUNJAB	May 26, 2011
VINOD KUMAR AND ANR. Vs. STATE OF HARYANA	February 11, 2011
VINOD KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	December 1, 2011
VINOD KUMAR AND ORS. Vs. JANAK RAJ AND ORS.	January 17, 2011
VINOD KUMAR ANGI Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD	April 28, 2011
VINOD KUMAR JAIN Vs. M/S HARINDERA SCIENTIFIC WORKS	May 18, 2011
VIPAN KUMAR VERMA SON OF SH. RAM SAROOP AND ANOTHER Vs. STATE OF PUNJAB THROUGH THE SECRETARY REVENUE AND REHABILITATION, CHANDIGARH AND OTHERS	November 16, 2011
VIPIN SAINI Vs. STATE OF PUNJAB	March 1, 2011
VIRENDER Vs. STATE OF HARYANA	November 18, 2011
VIRENDER @ SONU Vs. STATE OF HARYANA	January 17, 2011
VIRENDER AND ORS. Vs. HARYANA WAKF BOARD AMBALA CANTT AND ANR.	March 11, 2011
VIRENDER KUMAR Vs. STATE OF HARYANA	December 12, 2011
VIRENDER SINGH Vs. STATE OF HARYANA & OTHERS	November 16, 2011
VIRENDER SINGH Vs. STATE OF HARYANA AND ORS	September 8, 2011
VIRENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 3, 2011
VIRENDER SINGH NIRWANIA Vs. GOVERNING BODY R K S D COLLEGE, KAITHAL	February 10, 2011
VIRENDER VIKARAM SINGH Vs. STATE OF HARYANA	March 22, 2011
VIRENDRA SINGH Vs. HARYANA STATE	February 2, 2011
VIRINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	May 30, 2011
VIRSA SINGH Vs. STATE OF HARYANA	January 13, 2011
VIRSA SINGH BHINDER Vs. STATE OF PUNJAB AND ORS	January 13, 2011
VISHAL @ AIRY AND ORS. Vs. STATE OF PUNJAB AND ANR.	May 27, 2011
VISHAL GARG Vs. KANWALJIT KAUR	April 20, 2011
VISHAL MALIK Vs. HARYANA GRAMIN BANK	May 6, 2011
VISHAL SCREENING PLANT THROUGH PARNTER SH. VISHAL CHADHA Vs. KUSUM LATA AND ORS.	May 20, 2011
VISHAV KUMAR SHARMA Vs. STATE BANK OF PATIALA, PATIALA AND OTHERS	February 7, 2011
VISHVENDU @ VISHU PHAUGHAT Vs. STATE OF HARYANA	March 24, 2011
VISHWAPAL SINGH ALIAS V.P. SINGH Vs. STATE OF PUNJAB	April 27, 2011
VISHWAS PASRICHA AND ANR. Vs. STATE OF HARYANA AND ANR.	May 26, 2011
VSB INVESTMENT (P) LTD. Vs. CIT	March 29, 2011
VVF VILLAGE VOLUNTEER FORCE ASSOCIATION, GURDASPUR Vs. UNION OF INDIA & OTHERS	September 20, 2011
WAJIR SINGH Vs. STATE OF PUNJAB	March 21, 2011
WALI DEEN AND OTHERS Vs. REGISTRAR, CO	November 14, 2011
WALI MOHAMMAD Vs. UNION OF INDIA	November 8, 2011
WARYAM SINGH Vs. JAGDEV SINGH	September 12, 2011
WATTAN SINGH @ SADHU SINGH Vs. STATE OF PUNJAB	September 14, 2011
WAZIR Vs. STATE OF HARYANA	September 29, 2011
WELSPUN CORP. LTD. Vs. THE MICRO AND SMALL, MEDIUM ENTERPRISES FACILITATION COUNCIL, PUNJAB AND OTHERS	December 13, 2011
WILSON MASIH Vs. STATE OF PUNJAB	August 16, 2011
WIRELESS TT INFO SERVICES LIMITED Vs. STATE OF HARYANA	June 3, 2011
Y.P. AURORA Vs. STATE OF HARYANA	December 8, 2011
YADAVINDRA PUBLIC SCHOOL ASSOCIATION PATIALA Vs. STATE OF PUNJAB AND OTHERS	February 17, 2011
YADWINDER SINGH Vs. STATE OF PUNJAB	February 14, 2011
YAMUNA NAGAR GANNA VIKAS PARISHAD YAMUNA NAGAR Vs. STATE OF HARYANA	July 22, 2011
YASH PAL Vs. STATE OF HARYANA THROUGH COLLECTOR	January 6, 2011
YASH PAL Vs. STATE OF PUNJAB	August 2, 2011
YASH PAL Vs. KAUSHAL RANI`	September 22, 2011
YASH PAUL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 14, 2011
YASHPAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	February 3, 2011
YOGESH CHANDER SACHDEVA Vs. CHANDER PARKASH KHOSLA	July 11, 2011
YOGESH JAGLAN Vs. STATE OF HARYANA & ANOTHER	February 1, 2011
YOGESH KUMAR Vs. THE STATE OF PUNJAB	December 13, 2011
YOGESH KUNDRA Vs. STATE OF PUNJAB	July 12, 2011
YOGINDER SINGH Vs. LEKHA @ REKHA DEVI	February 4, 2011
YOUNIS TEJI @ YONUS @ DAMAN Vs. STATE OF PUNJAB	May 2, 2011
YUDHBIR SINGH KHYALIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	May 10, 2011
YUNISH MASIH Vs. STATE OF PUNJAB AND OTHERS	February 25, 2011
YUVRAJ SINGH Vs. HARJIT SINGH	March 15, 2011
ZAMIDARA OIL STORE RAMPURA PHOOL Vs. STATEOF PUNJAB	October 19, 2011
ZEHRO Vs. BALBIR SINGH	April 18, 2011
ZILE SINGH Vs. STATE OF HARYANA	January 10, 2011
ZILE SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR AND OTHERS	January 20, 2011
ZILE SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.	March 15, 2011
ZILE SINGH AND OTHERS Vs. STATE OF HARYANA	August 26, 2011
ZORA SINGH Vs. STATE OF PUNJAB	May 30, 2011

Year 2011 of HIGH COURT OF PUNJAB AND HARYANA

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