REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
GARG TRADERS Vs. STATE OF PUNJAB	March 4, 2010
A K AHLAWAT Vs. STATE OF HARYANA	May 26, 2010
A K CONFECTIONERS Vs. BHAJAN KAUR	October 1, 2010
A K MALIK Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS	July 2, 2010
A K SONI Vs. PAWITTAR SINGH	January 8, 2010
A N MADAN, DEPUTY SEED PRODUCTION OFFICER, PUNJAB STATE SEEDS CORPORATION LTD Vs. PUNJAB STATE SEEDS CORPORATION LIMITED AND OTHERS	January 11, 2010
A S COLLEGE OF EDUCTION Vs. PANJAB UNIVERSITY AND ANOTHER	September 7, 2010
A-ONE WINE SALES AGENCY Vs. STATE OF HARYANA	February 23, 2010
A.C. KOHLI Vs. UNION OF INDIA (UOI) AND ORS.	October 7, 2010
A.C. NAGPAL Vs. STATE OF HARYANA	April 22, 2010
A.K. SHAHU Vs. STATE OF PUNJAB	April 28, 2010
AADHUNIK WOOLLEEN MILLS Vs. STATE OF HARYANA	January 8, 2010
AAGOSH POLYFOAMS PRIVATE LIMITED Vs. AJAY GROVER	July 22, 2010
AAMIN Vs. JAKIR HUSSAIN AND ANR.	December 15, 2010
AAMIN @ YAMIN Vs. STATE OF HARYANA	November 8, 2010
AASHIK Vs. STATE OF HARYANA	August 12, 2010
AASU Vs. STATE OF HARYANA	December 20, 2010
ABB LIMITED Vs. MUNICIPAL CORPORATION FARIDABAD	January 11, 2010
ABDUL MANNAN AND ORS Vs. SHANTI DEVI AND ORS	April 20, 2010
ABDUL RASHEED Vs. STATE OF PUNJAB	May 28, 2010
ABDUL RASHID ALIAS BUDHU Vs. SADDIQ	October 25, 2010
ABDUL REHMAN AND ANR Vs. STATE OF PUNJAB AND ORS	August 27, 2010
ABDUL SHAKOOR Vs. STATE OF PUNJAB	December 17, 2010
ABHAY SINGH Vs. INDUSIND BANK LTD AND ANR	April 21, 2010
ABHISHEK GUPTA Vs. U T CHANDIGARH	November 10, 2010
ABHISHEK INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 27, 2010
ABHISHEK MEHTA Vs. STATE OF HARYANA AND ANR	December 24, 2010
ABID AND SAHUN Vs. STATE OF HARYANA	November 16, 2010
ABID HUSSAIN Vs. STATE OF HARYANA	November 30, 2010
ABNASH RANI Vs. STATE OF PUNJAB	October 8, 2010
ABZONY SAFETY GLASS LTD. Vs. COMMISSIONER OF INCOME TAX	September 7, 2010
ACHHAR SINGH Vs. SATNAM SINGH	September 13, 2010
ACRON FINANCE (P) LTD. Vs. COMMISSIONER OF INCOME TAX	November 30, 2010
ADANI AGRI LOGISTICS LIMITED Vs. STATE OF HARYANA	May 21, 2010
ADARSH AHUJA Vs. CHARANJIT SINGH	November 18, 2010
ADARSH KUMAR Vs. JASKARAN SINGH GILL	December 16, 2010
ADARSH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	September 9, 2010
ADARSH VIDYA MANDIR SENIOR SECONDARY SCHOOL Vs. STATE OF PUNJAB AND ORS	August 26, 2010
ADESH SAINI Vs. HARYANA WAKF BOARD	November 26, 2010
ADH AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE	February 4, 2010
AFRIK FARMS (PRIVATE) LTD. Vs. STATE OF HARYANA AND ORS.	July 22, 2010
AGGARWAL CONSTRUCTION CO. Vs. COMMISSIONER OF INCOME TAX	July 21, 2010
AGGARWAL ENGINEERING CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 6, 2010
AGGARWAL FINANCERS Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND ANR	April 22, 2010
AGGARWAL OIL & GENERAL MILLS LTD. Vs. COMMISSIONER OF INCOME TAX	December 7, 2010
AGGARWAL VIDYA PRACHARNI SABHA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS	June 29, 2010
AGRA OIL AND GENERAL INDUSTRIES LTD Vs. D C TRADING CO	August 25, 2010
AGRAWAL METAL WORKS PVT LTD Vs. UNION OF INDIA AND ORS	September 7, 2010
AGYAPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER	September 7, 2010
AHLUWALIA CONTRACTS (I) LTD. Vs. STATE OF PUNJAB AND OTHERS	July 29, 2010
AIMAN Vs. NASIB CHAND	November 10, 2010
AIR CDR S S KAUSHIK AND ORS Vs. UNION OF INDIA (UOI) AND ORS	April 20, 2010
AIR VICE MARSHAL MAHINDER SINGH RAO Vs. NARENDER SINGH RAO	May 21, 2010
AIRLIGHT ELECTRONICS PVT LTD Vs. STATE OF HARYANA AND ORS	May 29, 2010
AJAIB SINGH Vs. STATE OF PUNJAB	March 23, 2010
AJAY Vs. BALWAN SINGH	February 10, 2010
AJAY GOSWAMI Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF PETROLEUM AND ORS	March 12, 2010
AJAY KUMAR Vs. STATE OF HARYANA	March 9, 2010
AJAY KUMAR ALIAS HAPPY Vs. STATE OF PUNJAB	January 19, 2010
AJAY KUMAR BHARDWAJ Vs. MAHENDER SINGH YADAV AND ANR	December 8, 2010
AJAY MALHOTRA AND ORS Vs. STATE OF PUNJAB AND ANR	November 16, 2010
AJAY PAL ALIAS KALU Vs. STATE OF HARYANA	December 3, 2010
AJAY PAL SINGH JOHL Vs. MEERA JOHL	December 1, 2010
AJAY SINGH MALIK AND ORS Vs. STATE OF HARYANA AND ORS	October 28, 2010
AJAY UBEROI Vs. STATE OF HARYANA	January 20, 2010
AJAYPAL SINGH Vs. PRESIDING OFFICER	February 16, 2010
AJAYTA Vs. HARMINDER SINGH	August 12, 2010
AJEET SINGH Vs. KULWANT SINGH	November 16, 2010
AJEET SINGH AND OTHERS Vs. PARSHOTAM SINGLA AND OTHERS	September 1, 2010
AJIT Vs. SATISH AND ORS	April 19, 2010
AJIT KAUR Vs. TRI BHAWAN	January 21, 2010
AJIT KUMAR RANA Vs. UNION OF INDIA (UOI) AND ORS.	November 23, 2010
AJIT PAL SINGH Vs. STATE (UNION TERRITORY) AND ANR	August 25, 2010
AJIT RANDHAWA Vs. RAJ MOHINDER KAUR	August 2, 2010
AJIT SINGH Vs. BHAVI CHAND	March 2, 2010
AJIT SINGH Vs. JASWINDER KAUR	November 15, 2010
AJIT SINGH Vs. UNION OF INDIA AND ORS	September 30, 2010
AJIT SINGH Vs. STATE OF HARYANA AND ORS	December 16, 2010
AJIT SINGH Vs. GURCHARAN SINGH	July 1, 2010
AJIT SINGH Vs. STATE OF HARYANA	February 5, 2010
AJIT SINGH Vs. STATE OF PUNJAB	February 9, 2010
AJIT TIRKEY Vs. STATE OF PUNJAB	August 16, 2010
AJMEL SINGH Vs. KULWINDER SINGH AND ANR	May 14, 2010
AJMER SINGH Vs. STATE OF PUNJAB	August 25, 2010
AJMER SINGH Vs. STATE OF PUNJAB	August 2, 2010
AJMER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 13, 2010
AKAMDEEP SINGH Vs. MUKHTIAR SINGH	May 6, 2010
AKASHDEEP SAKHUJA AND ORS Vs. STATE OF HARYANA AND ANR	August 30, 2010
AKHARA BRAHAM BUTA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE	April 7, 2010
ALAM KHAN Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY	March 11, 2010
ALCATEL SOUTH ASIA LTD Vs. STATE OF HARYANA	April 7, 2010
ALI SALAM Vs. STATE OF HARYANA AND ANOTHER	July 7, 2010
ALISHA ARORA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT (PB ) AND OTHERS	May 25, 2010
ALKA Vs. PANKAJ SHINGARI	August 12, 2010
ALKA SEHGAL Vs. UNION OF INDIA AND ORS	December 21, 2010
ALL HARYANA PWD MECHANICAL KARAMCHARI UNION Vs. STATE OF HARYANA	April 27, 2010
ALL INDIA DEFENCE BROTHERHOOD Vs. UNION OF INDIA	May 27, 2010
ALLAHABAD BANK JALANDHAR Vs. RESHAM SINGH	May 13, 2010
ALOK SARWAL Vs. U T ADMINISTRATION CHANDIGARH	January 14, 2010
ALPHA G: CORP. DEVELOPMENT PRIVATE LTD Vs. STATE OF PUNJAB	March 3, 2010
AMAN @ GULLU Vs. STATE OF PUNJAB	July 1, 2010
AMAN MEHRA Vs. SAMBIT MALLICK	June 30, 2010
AMANBIR SINGH Vs. STATE OF PUNJAB	October 26, 2010
AMANDEEP Vs. STATE OF PUNJAB	May 20, 2010
AMANDEEP SINGH Vs. STATE OF U T CHANDIGARH	September 7, 2010
AMANDEEP SINGH @ RINKU Vs. STATE OF PUNJAB	October 7, 2010
AMANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
AMANDIP KAUR Vs. HIMAT SINGH	October 5, 2010
AMANPREET SINGH VOHRA AND ANR Vs. GURU NANAK DEV UNIVERSITY AND ANR	April 30, 2010
AMAR ASHOK RAMCHANDANI Vs. STATE OF HARYANA AND ANR	September 23, 2010
AMAR IQBAL SINGH Vs. BAWA RAM	July 12, 2010
AMAR IQBAL SINGH AND ORS Vs. BAWA RAM	March 3, 2010
AMAR KAUR Vs. BADAL SINGH	May 24, 2010
AMAR KAUR Vs. KEHAR SINGH	January 20, 2010
AMAR KAUR AND ORS. Vs. LASHU RAM AND ORS.	December 7, 2010
AMAR NATH Vs. JAI BHAGWAN AND ORS	April 29, 2010
AMAR NATH Vs. KASHMIR SINGH SANDHU AND ANR	November 15, 2010
AMAR NATH Vs. STATE OF HARYANA	September 10, 2010
AMAR NATH Vs. TEJINDER SINGH	March 4, 2010
AMAR NATH Vs. STATE OF PUNJAB AND ORS	August 12, 2010
AMAR SINGH Vs. STATE OF PUNJAB AND ORS	July 29, 2010
AMAR SINGH Vs. STATE OF PUNJAB	December 21, 2010
AMAR SINGH Vs. JOGINDER KAUR	May 21, 2010
AMAR SINGH Vs. STATE OF HARYANA	June 4, 2010
AMAR SINGH Vs. OM PARKASH AND ORS	October 4, 2010
AMAR SINGH Vs. HARYANA STATE	April 28, 2010
AMAR SINGH Vs. MANPHOOL SINGH AND ORS	December 23, 2010
AMAR SINGH ALIAS AMRA Vs. STATE OF PUNJAB	November 16, 2010
AMAR SINGH AND INDERJIT SINGH AND ORS Vs. STATE OF PUNJAB	April 27, 2010
AMAR UJALA PUBLICATIONS Vs. RAJIV PRASHAR	August 25, 2010
AMARDEEP SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE	October 11, 2010
AMARDEEP SINGH Vs. STATE OF PUNJAB	January 11, 2010
AMARDEEP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	November 17, 2010
AMARJEET SINGH @ AMARJIT SINGH Vs. STATE OF PUNJAB	August 2, 2010
AMARJEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	November 25, 2010
AMARJIT Vs. STATE OF HARYANA	September 17, 2010
AMARJIT ALIAS AMARJEET SINGH Vs. HARPREET KAUR	August 30, 2010
AMARJIT KAUJR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	December 7, 2010
AMARJIT KAUR Vs. H K WADHAWAN	November 26, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB	October 4, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB	January 27, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB	February 23, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB AND ORS	December 24, 2010
AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	August 6, 2010
AMARJIT KAUR Vs. PARGAT SINGH	November 15, 2010
AMARJIT SINGH Vs. GURNAM SINGH AND ORS	August 4, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	December 13, 2010
AMARJIT SINGH Vs. KAPTAN SINGH	July 29, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	December 10, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	November 29, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	January 28, 2010
AMARJIT SINGH Vs. TEJA SINGH	January 13, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB	January 15, 2010
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS	August 12, 2010
AMARJIT SINGH Vs. JASBIR KAUR	December 24, 2010
AMARJIT SINGH ALIAS MINTU Vs. STATE OF PUNJAB	May 7, 2010
AMARJIT SINGH ALIAS SONU Vs. STATE OF PUNJAB AND ANR	December 2, 2010
AMARJIT SINGH AND ANR Vs. CHARANJIT KAUR AND ORS	October 29, 2010
AMARJIT SINGH AND ANR Vs. GOBINDER SINGH AND ORS	December 2, 2010
AMARJIT SINGH PAHWA Vs. ALLAHABAD BANK AND OTHERS	October 7, 2010
AMARJIT SINGH SAINI Vs. STATE OF PUNJAB	May 10, 2010
AMARJIT SINGH TUT. Vs. UNION OF INDIA (UOI)	August 11, 2010
AMARPAL SINGH Vs. THE EXECUTIVE ENGINEER, PUBLIC HEALTH (RWS) DIVISION MUKTSAR	September 20, 2010
AMBALA BUS SYNDICATE PRIVATE LIMITED Vs. STATE TRANSPORT AUTHORITY AND ORS	June 29, 2010
AMBALA TYRE & ANR Vs. KRISHAN KUMAR	January 6, 2010
AMBER FORGINGS CORPORATION Vs. STATE OF PUNJAB AND ORS.	October 4, 2010
AMBIENCE HOTELS AND RESORTS LTD AND ORS Vs. LANDMARK INFRACON PVT LTD AND ORS	August 11, 2010
AMIN LAL AND ANR Vs. RAJINDER KUMAR AND ORS	December 21, 2010
AMIR CHAND Vs. INCHARGE GOVERNMENT MURGI SEWA KENDER AND ORS	October 25, 2010
AMIT AHUJA Vs. GIAN PARKASH BHAMBRI	May 6, 2010
AMIT ANAND AND ANR Vs. STATE OF UT AND ORS	December 24, 2010
AMIT KUMAR Vs. STATE OF HARYANA	November 17, 2010
AMIT KUMAR Vs. STATE OF PUNJAB	December 9, 2010
AMIT KUMAR ALIAS AMRIT KUMAR Vs. STATE OF PUNJAB AND ANR	October 26, 2010
AMIT KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS	November 26, 2010
AMIT SEHGAL AND ANR Vs. STATE OF PUNJAB AND ANR	November 29, 2010
AMIT YADAV Vs. STATE OF HARYANA	April 1, 2010
AMITA BARMI AND ANR Vs. STATE OF PUNJAB AND ANR	October 1, 2010
AMOLAK SINGH Vs. S. KARTAR SINGH	September 21, 2010
AMRAT SINGH CHAUHAN Vs. DASS RAM	January 15, 2010
AMRENDER SINGH AND ANR Vs. STATE OF HARYANA	November 8, 2010
AMRIK KAUR Vs. STATE OF PUNJAB	March 11, 2010
AMRIK KAUR AND ANR Vs. STATE OF PUNJAB AND ANR	August 4, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	December 6, 2010
AMRIK SINGH Vs. STATE OF HARYANA	January 27, 2010
AMRIK SINGH Vs. DALJINDER SINGH	January 8, 2010
AMRIK SINGH Vs. JAGJIT SINGH	January 7, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	May 17, 2010
AMRIK SINGH Vs. PUNJAB AND HARYANA HIGH COURT	April 30, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	April 6, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	October 26, 2010
AMRIK SINGH Vs. ELECTION TRIBUNAL AND ORS	May 5, 2010
AMRIK SINGH Vs. AMITABH SINGH	December 2, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	November 16, 2010
AMRIK SINGH Vs. STATE OF PUNJAB AND ORS	December 24, 2010
AMRIK SINGH Vs. STATE OF PUNJAB AND ANR	April 27, 2010
AMRIK SINGH Vs. PIARA SINGH	August 6, 2010
AMRIK SINGH Vs. STATE OF PUNJAB	November 12, 2010
AMRIK SINGH AND MANSA RAM Vs. STATE OF HARYANA	May 3, 2010
AMRIK SINGH AND ORS Vs. PUNJAB MANDI BOARD THROUGH ITS CHAIRMAN AND ORS	April 19, 2010
AMRIK SINGH KALSI AND ANOTHER Vs. KRISHAN LAL BHATIA	July 28, 2010
AMRIK SINGH LONGIA Vs. UNION OF INDIA	April 19, 2010
AMRIK SINGH ZORA SINGH Vs. BALDEV SINGH	October 27, 2010
AMRINDER KUMAR Vs. STATE OF PUNJAB	October 13, 2010
AMRINDER SINGH Vs. DASHWINDER SINGH	November 15, 2010
AMRIT AND COMPANY Vs. STATE OF PUNJAB	June 30, 2010
AMRIT LAL Vs. SMT MUNNI DEVI AND ORS	October 26, 2010
AMRIT LAL GARG Vs. STATE OF PUNJAB	November 16, 2010
AMRIT LAL GARG Vs. STATE OF PUNJAB AND ANOTHER	August 19, 2010
AMRIT LAL SAINI Vs. STATE OF PUNJAB AND ORS	November 8, 2010
AMRIT PAL SINGH AND ANOTHER Vs. STATE OF HARYANA	August 3, 2010
AMRIT SINGH Vs. GOVERNMENT OF PUNJAB	May 13, 2010
AMRITA Vs. PANJAB UNIVERSITY AND ANR	April 19, 2010
AMRITPAL SINGH ALIAS AMRITA SINGH Vs. STATE OF PUNJAB AND ANR	December 16, 2010
ANAND Vs. STATE OF HARYANA	September 1, 2010
ANAND Vs. STATE OF HARYANA	January 28, 2010
ANAND REFRIGERATION CO PVT LIMITED Vs. STATE OF PUNJAB	January 18, 2010
ANAND SARUP Vs. RATTAN BALA	July 1, 2010
ANAND TRADING CO Vs. STATE OF PUNJAB	April 20, 2010
ANANT RAM Vs. STATE OF HARYANA	November 19, 2010
ANGREJ RAM AND SUKHWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB	April 30, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB	July 22, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB	November 15, 2010
ANGREJ SINGH Vs. JHANDU ALIAS JHANDI ALIAS MIADI	January 13, 2010
ANGREJ SINGH Vs. STATE OF PUNJAB AND ORS	December 24, 2010
ANGREJ SINGH @ TEETU Vs. STATE OF PUNJAB	September 13, 2010
ANGREJO Vs. SEWA SINGH AND ORS	July 5, 2010
ANGURI DEVI Vs. STATE OF PUNJAB	October 26, 2010
ANGURI DEVI AND ORS Vs. RAMESH AND ORS	April 5, 2010
ANIL AND OTHERS Vs. STATE OF HARYANA	September 1, 2010
ANIL CHHABIL DASS CHOUDHARY Vs. COMMISSIONER PATIALA DIVISION PATIALA	May 12, 2010
ANIL DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 25, 2010
ANIL GARG Vs. STATE OF HARYANA AND ORS	April 7, 2010
ANIL KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD	February 11, 2010
ANIL KUMAR Vs. YOGESH KUMAR ALIAS BABLU AND ORS	December 9, 2010
ANIL KUMAR Vs. STATE OF PUNJAB	November 16, 2010
ANIL KUMAR Vs. STATE OF PUNJAB	January 18, 2010
ANIL KUMAR Vs. PEC UNIVERSITY OF TECHNOLOGY, SECTOR 12, CHANDIGARH AND OTHERS	April 20, 2010
ANIL KUMAR Vs. DISTRICT AND SESSIONS JUDGE	April 6, 2010
ANIL KUMAR AND ANR Vs. STATE OF HARYANA AND ORS	February 25, 2010
ANIL KUMAR AND ANR Vs. STATE OF HARYANA	April 6, 2010
ANIL KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	December 16, 2010
ANIL KUMAR GOYAL Vs. STATE OF HARYANA	December 15, 2010
ANIL KUMAR JAIN Vs. STATE OF HARYANA	November 15, 2010
ANIL KUMAR LUTHRA Vs. SHER PARTAP SINGH	April 21, 2010
ANIL KUMAR S/O PURAN SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR	March 22, 2010
ANIL RAJPUT Vs. VED KUMARI SYAL	September 20, 2010
ANIL SINGLA Vs. MUKESH AGGARWAL AND ANR	February 25, 2010
ANIL TALWAR Vs. P.C. VERMA	February 1, 2010
ANIL YADAV SON OF SHRI K D YADAV Vs. BAL KISHAN SON OF AVTAR SINGH AND ANR	December 24, 2010
ANIMA BISWAS Vs. GURBACHAN SINGH	September 22, 2010
ANITA Vs. STATE OF HARYANA	March 22, 2010
ANITA @ GURIA Vs. STATE	January 29, 2010
ANITA CHADHA Vs. COMMISSIONER OF INCOME TAX	January 22, 2010
ANITA DAHIYA (WRONGLY MENTIONED) @ ANITA RANI @ ANITA GAR Vs. SOHAN SINGH AND OTHERS	March 29, 2010
ANITA KUMARI Vs. MANOHAR LAL SUD	October 29, 2010
ANITA NARANG Vs. STATE OF PUNJAB AND ORS	September 1, 2010
ANITA RANI & ANR Vs. STATE OF HARYANA & ORS	December 6, 2010
ANJALI AGGARWAL Vs. STATE OF HARYANA	October 29, 2010
ANJANI KUMAR SHARMA Vs. UNION OF INDIA (UOI) AND ORS	March 15, 2010
ANJU BALA Vs. PANJAB UNIVERSITY AND ORS	August 25, 2010
ANJU MITTAL KUMAR AND ANR Vs. MANJU SINGHAL AND ANR	September 6, 2010
ANJU RANI Vs. STATE OF PUNJAB AND ANR	December 13, 2010
ANJU RANI AND ORS Vs. STATE OF PUNJAB AND ANR	December 17, 2010
ANJUM @ GURLEEN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	September 13, 2010
ANKIT GUPTA AND ORS Vs. STATE OF HARYANA AND ANR	December 23, 2010
ANKUR SALARIA Vs. STATE OF PUNJAB	April 9, 2010
ANOKH SINGH AND OTHERS Vs. STATE OF PUNJAB	December 6, 2010
ANOKH SINGH SON OF DIAL SINGH Vs. STATE OF PUNJAB	December 7, 2010
ANOOP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 10, 2010
ANSAL PROPERTIES AND INDUSTRIES PVT LTD Vs. ANOOP SARIN	September 8, 2010
ANSHU RANI Vs. ROHIT VIJ	March 18, 2010
ANTA AND ANOTHER Vs. PALA AND OTHERS	March 9, 2010
ANTARYAMI Vs. KHALIL AHMAD SAGAR	September 17, 2010
ANTERPREET KAUR Vs. UNION OF INDIA (UOI) AND ORS.	December 24, 2010
ANTTAR SINGH ALIAS ATTAR SINGH AND JONI Vs. STATE OF PUNJAB	November 18, 2010
ANUP BANSAL Vs. HARJIT SINGH UPPAL	September 23, 2010
ANUP SAINI Vs. STATE OF HARYANA	April 7, 2010
ANUP SINGH Vs. STATE OF PUNJAB	July 16, 2010
ANUPAM AND ORS Vs. STATE OF PUNJAB AND ANR	March 5, 2010
ANUPAM DHANKAR Vs. SHIVAM SUHAG AND ORS	August 10, 2010
ANUPAMA ALIAS PRABHJOT KAUR Vs. SURINDER SINGH	November 1, 2010
ANURADHA Vs. STATE OF HARYANA AND OTHERS	May 7, 2010
ANURAG GUPTA Vs. STATE OF HARYANA	May 13, 2010
ANURAG MEHRA Vs. S.D. TRADERS	January 21, 2010
ANWAR ALI Vs. GIAN KAUR	November 9, 2010
ARAVALI ENGINEERS (P) LTD. Vs. COMMISSIONER OF INCOME TAX AND ANR.	December 9, 2010
ARCHANA RASTOGI Vs. VIVEK RASTOGI	March 29, 2010
ARCHITECTURAL GRIDS Vs. IMPROVEMENT TRUST, LUDHIANA AND ORS	November 18, 2010
ARJAN AND ANOTHER Vs. STATE OF HAYANA AND OTHERS	December 8, 2010
ARJAN DEV Vs. STATE OF PUNJAB	February 26, 2010
ARJUN BEHAL SON AND SMT NEERAJ BEHAL WIFE OF V K BEHAL Vs. PAWANDEEP SINGH SON OF GURMUKH PAL SINGH	September 9, 2010
ARJUN SINGH Vs. RAJENDER KAUR AND OTHERS	December 9, 2010
ARJUN SINGH Vs. GURDEV SINGH	December 15, 2010
ARJUN SINGH Vs. MUNICIPAL CORPORATION	February 11, 2010
ARJUN YADAV Vs. KURUKSHETRA UNIVERSITY	July 23, 2010
ARPIT PROJECTS LIMITED Vs. GURGAON RECREATION PARK AND ANOTHER	December 7, 2010
ARPITA KUMARI AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS	December 9, 2010
ARSHAD Vs. STATE OF HARYANA	November 12, 2010
ARSHVEER SINGH Vs. KRISHAN KUMAR JAKHAR	November 15, 2010
ARTI Vs. DEEPAK SONI	September 27, 2010
ARUN AGGARWAL AND ORS Vs. CHANDIGARH ADMINISTRATION AND ORS	August 25, 2010
ARUN BANSAL PETITIONER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	September 7, 2010
ARUN COLOUR CHEMP. LTD. Vs. STATE OF HARYANA AND OTHERS	December 3, 2010
ARUN KUMAR Vs. ASHOK KUMAR CHHABRA	July 29, 2010
ARUN KUMAR Vs. JOGA SINGH	August 25, 2010
ARUN MALIK Vs. SECRETARY PUBLIC HEALTH DEPARTMENT	November 10, 2010
ARUN SHARMA Vs. STATE OF HARYANA	November 26, 2010
ARUNA MADAN Vs. JAGDEEP SINGH	September 21, 2010
ARVIND @ CHUNI LAL AND ANR Vs. STATE OF HARYANA	May 5, 2010
ARVIND KUMAR Vs. KENDRIYA VIDYALAYA SANGTHAN	March 2, 2010
ARVIND KUMAR Vs. RAKESH KUMAR	November 1, 2010
ARVIND PANDEY Vs. SANGEETA	July 15, 2010
ARVINDER PAL SINGH Vs. STATE OF PUNJAB	November 25, 2010
ARVINDER SINGH Vs. UNION OF INDIA THROUGH DEFENCE ESTATE OFFICER	July 8, 2010
ARVINDER SINGH @ RINKU AND ANOTHER - Vs. STATE OF PUNJAB	October 13, 2010
ARVINDER SINGH ALIAS HARVINDER SINGH Vs. STATE OF PUNJAB	May 6, 2010
ARYA MITTAR Vs. ASHOK KUMAR GOEL	February 11, 2010
ARYA PRATINIDHI SAHBHA Vs. DARSHAN LAL AHUJA	August 27, 2010
ASGAR Vs. STATE OF HARYANA AND ORS	December 13, 2010
ASGAR Vs. STATE OF HARYANA	September 16, 2010
ASGARI AND ORS Vs. KHURSHEED AND ORS	March 4, 2010
ASHA CHAKRAVARTY AND ORS Vs. SATISH KUMAR ADLAKHA AND ORS	April 26, 2010
ASHA LATA Vs. STATE OF HARYANA	October 4, 2010
ASHA RANI Vs. STATE OF PUNJAB	November 17, 2010
ASHA RANI Vs. RAM SAWRUP AND ANR	April 21, 2010
ASHA SAHARIA Vs. STATE OF HARYANA	April 7, 2010
ASHANA ENTERPRISES Vs. MARKFED COTTON SEED PROCESSING PLANT AND ORS	November 17, 2010
ASHISH KUMAR KUNDRA Vs. STATE OF PUNJAB	March 2, 2010
ASHISH MEHTA Vs. BALJEET SINGH	February 24, 2010
ASHOK Vs. SURESH CHAND	February 24, 2010
ASHOK Vs. STATE OF HARYANA	October 5, 2010
ASHOK ANEJA AND OTHERS Vs. JAI SHREE TEA & INDUSTRIES LTD AND OTHERS	January 6, 2010
ASHOK ASTHANA Vs. STATE OF HARYANA	July 29, 2010
ASHOK KUMAR Vs. UNION OF INDIA	February 24, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS	September 16, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	December 9, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	November 29, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	June 30, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	October 1, 2010
ASHOK KUMAR Vs. RAMAN KUMAR	September 8, 2010
ASHOK KUMAR Vs. UNION OF INDIA (UOI) AND ANR	March 25, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	November 18, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	April 6, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	January 25, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB	January 14, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	January 15, 2010
ASHOK KUMAR Vs. STATE OF PUNJAB	July 1, 2010
ASHOK KUMAR Vs. TARSEM SINGH	March 5, 2010
ASHOK KUMAR Vs. KASHMIR SINGH	September 21, 2010
ASHOK KUMAR Vs. UNION OF INDIA AND OTHERS	July 12, 2010
ASHOK KUMAR Vs. UNION OF INDIA	June 25, 2010
ASHOK KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD	October 28, 2010
ASHOK KUMAR Vs. STATE OF HARYANA	March 3, 2010
ASHOK KUMAR Vs. BALDEV SINGH	November 16, 2010
ASHOK KUMAR ALIAS HAPPY Vs. UT CHANDIGARH	April 28, 2010
ASHOK KUMAR AND ANR Vs. STATE OF HARYANA AND ANR	April 8, 2010
ASHOK KUMAR AND GORA LAL TIWARI AND ORS Vs. JAGJIT SINGH AND ORS	April 6, 2010
ASHOK KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS	October 15, 2010
ASHOK KUMAR AND ORS Vs. ESTATE OFFICER AND ANR	December 23, 2010
ASHOK KUMAR KHANNA Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS	September 23, 2010
ASHOK KUMAR LAROIA Vs. VIJAY KUMAR	April 6, 2010
ASHOK KUMAR OM PARKASH YADAV AND CO Vs. STATE OF HARYANA	January 11, 2010
ASHOK PURI AND ANR Vs. STATE OF PUNJAB AND ORS	October 25, 2010
ASHOK RAJ SINGH PANNU Vs. STATE OF PUNJAB	January 7, 2010
ASHOK SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	August 27, 2010
ASHOKA DISTILLERS AND CHEMICALS PVT. LTD. Vs. STATE OF HARYANA AND ORS.	March 4, 2010
ASHOKA TRACTORS AND ORS Vs. VIJAY KUMAR	November 9, 2010
ASHWANI BHATIA Vs. STATE OF HARYANA	August 2, 2010
ASHWANI GARG Vs. STATE OF PUNJAB	February 25, 2010
ASHWANI KUMAR Vs. STATE OF HARYANA	September 23, 2010
ASHWANI KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD	February 19, 2010
ASHWANI KUMAR Vs. M S SANDHU & OTHERS	September 7, 2010
ASHWANI KUMAR ALIAS ASHU Vs. STATE OF PUNJAB	November 17, 2010
ASHWANI KUMAR ALIAS TONI AND ORS Vs. STATE OF HARYANA AND ANR	October 25, 2010
ASHWANI KUMAR AND ANR Vs. STATE OF HARYANA	September 29, 2010
ASHWANI KUMAR BHANDARI Vs. DARSHNA	May 24, 2010
ASHWANI KUMAR DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	August 3, 2010
ASHWANI KUMAR KAUSHIK Vs. HARYANA PUBLIC SERVICE COMMISSION	November 11, 2010
ASHWANI KUMAR TULI Vs. STATE OF PUNJAB	December 1, 2010
ASI DILBAGH SINGH Vs. STATE OF HARYANA AND OTHERS	August 18, 2010
ASIF QURASHI ALIAS PRINCE Vs. KEWAL KRISHAN JINDAL	November 12, 2010
ASRU Vs. STATE OF HARYANA	April 22, 2010
ASRUDIN @ HASRUDIN @ RAJU AND Vs. STATE OF PUNJAB	May 3, 2010
ASSISTANT COMMR. OF CUS., LUDHIANA Vs. AMAN ALLOYS LTD.	May 13, 2010
ASSOCIATION OF SURGEONS OF INDIA Vs. KULDEEP SINGH	May 17, 2010
ATMA RAM Vs. PANJAB UNIVERSITY	May 12, 2010
ATMA RAM AND ANR Vs. KEWAL SONS FARM PRIVATE LIMITED	April 22, 2010
ATMA SINGH Vs. BALWINDER KAUR	October 25, 2010
ATMA SINGH Vs. STATE OF PUNJAB	January 28, 2010
ATMA SINGH Vs. BHUPINDERPAL SINGH	November 10, 2010
ATMA TUBE PRODUCTS LIMITED Vs. HERO CYCLES LIMITED	September 30, 2010
ATRI Vs. CHANDER	January 6, 2010
ATRO DEVI Vs. RAM SARUP	October 4, 2010
ATTAR SINGH Vs. STATE OF HARYANA AND ANR.	September 27, 2010
ATTAR SINGH AND ORS Vs. STATE OF HARYANA AND ORS	August 30, 2010
AVDESH Vs. STATE OF HARAYANA	July 27, 2010
AVINASH KUMAR Vs. STATE OF PUNJAB	January 7, 2010
AVNEET DISTILLERS (P) LTD. Vs. STATE OF PUNJAB AND ANOTHER	May 4, 2010
AVNISH TYAGI Vs. CHIEF ADMINISTRATOR HUDA AND ANOTHER	December 24, 2010
AVON TRADING COMPANY Vs. STATE OF PUNJAB	March 15, 2010
AVTAR SINGH Vs. NAGAR COUNCIL, BARNALA	February 8, 2010
AVTAR SINGH Vs. UNION OF INDIA	February 3, 2010
AVTAR SINGH Vs. STATE OF PUNJAB	January 14, 2010
AVTAR SINGH Vs. STATE OF PUNJAB	January 15, 2010
AVTAR SINGH Vs. SUSHILA DEVI	October 26, 2010
AVTAR SINGH Vs. SAT PAL SINGH AND ORS	July 5, 2010
AVTAR SINGH Vs. MOHAN SINGH AND ORS	November 30, 2010
AVTAR SINGH Vs. STATE OF PUNJAB	December 10, 2010
AVTAR SINGH Vs. STATE OF PUNJAB	March 26, 2010
AVTAR SINGH Vs. MOHINDER SINGH AND ANR	September 1, 2010
AVTAR SINGH Vs. DEV RAJ	November 15, 2010
AVTAR SINGH Vs. SAT PAL	November 16, 2010
AVTAR SINGH (DECEASED) Vs. ADVISER ADMINISTRATOR, U T AND ORS	May 19, 2010
AVTAR SINGH @ TARI Vs. STATE OF PUNJAB	December 6, 2010
AVTAR SINGH ALIAS MANNA Vs. BALWINDER SINGH SEKHON	January 20, 2010
AVTAR SINGH ALIAS TARRI Vs. STATE OF HARYANA	February 26, 2010
AVTAR SINGH AND ANR Vs. GOVERDHAN LAL MEHTA AND ORS	October 29, 2010
AVTAR SINGH BASRA Vs. STATE OF PUNJAB AND ORS	July 29, 2010
AVTAR SINGH MUNDI Vs. STATE OF PUNJAB AND ANR	December 23, 2010
AVTAR SINGH SAINI Vs. STATE OF PUNJAB AND ORS	August 9, 2010
AVTAR SINGH SON OF SWARAN SINGH Vs. STATE OF PUNJAB	November 23, 2010
AWLA RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES AND MARKETING FEDERATION LIMITED	May 13, 2010
AYYUB Vs. STATE OF HARYANA	October 4, 2010
AZAD SINGH Vs. STATE OF HARYANA AND ORS	November 11, 2010
AZAD SINGH Vs. HOSHIAR SINGH	February 24, 2010
AZAD SINGH Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
AZAD SINGH AHLAWAT ETC. Vs. UNION OF INDIA (UOI) ETC.	October 6, 2010
AZAD SON OF CHANDGI RAM Vs. STATE OF HARYANA	September 17, 2010
B D GUPTA AND COMPANY Vs. STATE OF HARYANA AND ANR	November 25, 2010
B L MEHTA Vs. CHANDIGARH HOUSING BOARD AND ORS	November 22, 2010
B R KAWATARA Vs. BALBIR SINGH AND ANR	December 3, 2010
B S Y INFRASTRUCTURE PVT LTD Vs. UMED SINGH AND ORS	December 6, 2010
B.B. BAHL Vs. S. SAWINDER SINGH PATWALIA	January 29, 2010
B.T. STEELS LTD. Vs. COMMISSIONER OF INCOME TAX	October 6, 2010
BABA ANAND GIRI CHELA SHANKAR GIRI Vs. STATE OF HARYANA	October 1, 2010
BABA BALAK NATH STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE	September 8, 2010
BABA KUNDAN RURAL COLLEGE OF EDUCATION Vs. PANJAB UNIVERSITY AND ANOTHER	September 7, 2010
BABA TEK SINGH AND ANR Vs. STATE OF PUNJAB	November 29, 2010
BABBA MASIH AND ORS Vs. STATE OF PUNJAB	April 28, 2010
BABITA Vs. MAHESH KUMAR VAID	September 9, 2010
BABITA RANI Vs. AJAY STEEL ROLLING MILL	December 1, 2010
BABLI Vs. STATE OF HARYANA	January 13, 2010
BABRIK AND SATYA DEVI Vs. U T CHANDIGARH AND ANR	December 23, 2010
BABU @ AMIT Vs. STATE OF HARYANA	October 14, 2010
BABU LAL Vs. PRESIDING OFFICER, LABOUR COURT-II AND ORS	March 12, 2010
BABU LAL AND AJJU ALIAS AJAY SINGH Vs. STATE OF PUNJAB	November 17, 2010
BABU LAL SHARMA Vs. STATE OF PUNJAB AND ORS	December 15, 2010
BABU RAM Vs. RAJBIR	May 17, 2010
BABU RAM, JASPAL SINGH AND BALBIR SINGH Vs. STATE OF HARYANA	December 10, 2010
BABU SINGH Vs. STATE OF PUNJAB	January 6, 2010
BABU SINGH Vs. STATE OF PUNJAB	September 27, 2010
BABU SINGH Vs. STATE OF HARYANA	December 7, 2010
BABU SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	August 25, 2010
BABY ALIAS KIRAN Vs. KULDEEP KUMAR SINGLA	September 30, 2010
BABY AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 1, 2010
BACHAN SINGH Vs. TEJA SINGH AND ORS	October 26, 2010
BACHAN SINGH Vs. YADWINDER KUMAR	January 28, 2010
BACHAN SINGH Vs. GURMAIL SINGH AND ORS	July 16, 2010
BACHITTAR BIR SINGH Vs. STATE OF U T CHANDIGARH	September 10, 2010
BACHITTAR SINGH Vs. STATE OF HARYANA	September 7, 2010
BACHITTAR SINGH Vs. COMMISSIONER OF INCOME TAX	July 21, 2010
BACHNA RAM Vs. BIKHA RAM AND ORS	January 27, 2010
BACKBONE PROJECTS LTD Vs. STATE OF HARYANA AND ORS	October 6, 2010
BADRINATH Vs. GAUSHALA TRUST SOCIETY	January 19, 2010
BAGGA Vs. STATE OF HARYANA	April 6, 2010
BAGGA SINGH Vs. STATE OF PUNJAB	October 1, 2010
BAGHEL SINGH Vs. DILBAGH SINGH	July 8, 2010
BAHADAR AND ORS Vs. PARTAP AND ANR	September 1, 2010
BAHADUR SINGH Vs. CHANDIGARH ADMINISTRATION	February 3, 2010
BAHADUR SINGH Vs. STATE OF PUNJAB	April 7, 2010
BAHADUR SINGH Vs. PRESIDING OFFICER ELECTION TRIBUNAL AND OTHERS	September 28, 2010
BAHADUR SINGH AND ANR Vs. STATE OF PUNJAB	December 2, 2010
BAHADUR SINGH AND ORS Vs. BALJIT SINGH AND ORS	August 23, 2010
BAHADURGARH CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF HARYANA AND ORS	November 29, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KAPTAN SINGH	October 27, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AJAY KUMAR	January 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MAHESH KUMAR	January 14, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PERMANENT LOK ADALAT	September 14, 2010
BAJAJ CONSUMER CARE LTD Vs. STATE OF PUNJAB	October 26, 2010
BAJINDER SINGH @ JINDER Vs. STATE OF PUNJAB	August 16, 2010
BAKHSHISH SINGH ALIAS BISHA Vs. STATE OF PUNJAB	April 8, 2010
BAKHTAWAR SINGH Vs. STATE OF PUNJAB	April 19, 2010
BAKHTAWAR SINGH Vs. STATE OF PUNJAB AND ORS	November 9, 2010
BAKHTOR SINGH AND AMRIT PAL SINGH Vs. STATE OF PUNJAB	November 25, 2010
BAKSHISH CHAND Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	September 6, 2010
BAKSHISH SINGH Vs. STATE OF PUNJAB	April 22, 2010
BAKSHISH SINGH ALIAS SHEESHA Vs. STATE OF PUNJAB	November 1, 2010
BAKSHISH SINGH AND OTHERS Vs. STATE OF PUNJAB	September 7, 2010
BAKSHISH SINGH SON OF TARA SINGH AND SHAMSHER SINGH SON OF BAKSHISH SINGH Vs. STATE OF PUNJAB	February 17, 2010
BAL BAHADAR SINGH Vs. STATE OF PUNJAB AND ORS	August 24, 2010
BAL KISHAN Vs. HARYANA WAKF BOARD AND ANR	November 15, 2010
BAL KISHAN Vs. STATE OF PUNJAB	October 26, 2010
BAL MUKAND Vs. RAJ KUMAR	October 8, 2010
BAL RAM Vs. SARBATI	May 20, 2010
BALA SUNDRI AND OTHERS Vs. SHAM SUNDER AND ANOTHER	August 3, 2010
BALBIR Vs. RAMDIA	May 24, 2010
BALBIR KAUR Vs. BIKRAMJIT SINGH	May 6, 2010
BALBIR KAUR Vs. STATE OF PUNJAB	September 7, 2010
BALBIR KAUR Vs. PREM BHUSHAN	January 25, 2010
BALBIR KAUR Vs. ROOP LAL	August 23, 2010
BALBIR KAUR ALIAS BALVIR KAUR Vs. KEWAL SINGH	July 22, 2010
BALBIR KAUR ALIAS RAJU Vs. JAGTAR SINGH	November 8, 2010
BALBIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	November 22, 2010
BALBIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	August 2, 2010
BALBIR RAJA SODHI Vs. SHIVALA DAMODAR DASS AND ORS	November 18, 2010
BALBIR RAM AND ANR Vs. LAL CHAND AND ORS	July 20, 2010
BALBIR SINGH Vs. RAJINDER PARSHAD	February 23, 2010
BALBIR SINGH Vs. COMMISSIONER OF INCOME TAX	October 6, 2010
BALBIR SINGH Vs. CHHAJJU RAM	November 29, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	November 17, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	August 19, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	February 10, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	November 10, 2010
BALBIR SINGH Vs. STATE OF HARYANA	December 17, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	November 22, 2010
BALBIR SINGH Vs. LALIT MOHAN JAIN AND OTHERS	September 21, 2010
BALBIR SINGH Vs. RAJWINDER KAUR	August 19, 2010
BALBIR SINGH Vs. SHAM SINGH AND ORS	May 26, 2010
BALBIR SINGH Vs. MUNICIPAL COUNCIL YAMUNANAGAR	February 24, 2010
BALBIR SINGH Vs. GURMEK SINGH	November 16, 2010
BALBIR SINGH Vs. SHRI KRISHAN	April 1, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	August 18, 2010
BALBIR SINGH Vs. STATE OF HARYANA	January 29, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	January 13, 2010
BALBIR SINGH Vs. AVTAR SINGH AND ORS	November 16, 2010
BALBIR SINGH Vs. STATE OF HARYANA	October 26, 2010
BALBIR SINGH Vs. STATE OF PUNJAB	August 23, 2010
BALBIR SINGH @ KALIGAL AND ORS Vs. STATE OF PUNJAB AND ANR	December 24, 2010
BALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB	July 23, 2010
BALBIR SINGH AND ORS Vs. BHIM SINGH AND ANR	December 9, 2010
BALBIR SINGH AND OTHERS Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER	July 9, 2010
BALBIR SINGH CHAHAL AND ORS. Vs. STATE OF HARYANA AND ORS.	December 16, 2010
BALBIR SINGH NAGPAL Vs. CENTRAL BUREAU OF INVESTIGATION	November 17, 2010
BALBIR SINGH NASIR Vs. STATE OF HARYANA	April 6, 2010
BALBIRI DEVI Vs. TEJBIR SINGH	January 8, 2010
BALDEV RAJ Vs. STATE OF HARYANA	September 22, 2010
BALDEV RAJ Vs. REGISTRAR, PANJAB UNIVERSITY	March 4, 2010
BALDEV RAJ Vs. STATE OF PUNJAB	January 21, 2010
BALDEV RAJ RAM MURTI Vs. DIRECTOR PUNJAB STATE SMALL SCALE INDUSTIRES EXPORT CORPORATION	January 11, 2010
BALDEV RAM Vs. STATE OF PUNJAB	July 22, 2010
BALDEV SINGH Vs. KESHWA NAND	September 30, 2010
BALDEV SINGH Vs. GURDEV SINGH SIDHU, DIRECTOR	September 14, 2010
BALDEV SINGH Vs. LAKHWINDER SINGH	February 19, 2010
BALDEV SINGH Vs. MAHESH KUMAR	August 16, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS	September 1, 2010
BALDEV SINGH Vs. STATE OF PUNJAB	January 7, 2010
BALDEV SINGH Vs. DHARMINDER SINGH	January 13, 2010
BALDEV SINGH Vs. SARABJIT KAUR	October 25, 2010
BALDEV SINGH Vs. NAVALJEET KAUR	October 4, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ANR	April 20, 2010
BALDEV SINGH Vs. STATE OF PUNJAB AND ANR	July 27, 2010
BALDEV SINGH Vs. BHUPINDER KAUR	December 16, 2010
BALDEV SINGH Vs. CHANDER BHAN	February 5, 2010
BALDEV SINGH @ BABBAL Vs. STATE OF PUNJAB	October 27, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	April 8, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	July 22, 2010
BALDEV SINGH AND ORS Vs. STATE OF PUNJAB	March 4, 2010
BALI RAM Vs. STATE OF PUNJAB	October 4, 2010
BALJINDER KAUR Vs. STATE OF PUNJAB	February 26, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB	October 14, 2010
BALJINDER SINGH Vs. GURDIAL KAUR	March 26, 2010
BALJINDER SINGH Vs. PUNJAB STATE, SECRETARY TRANSPORT DEPARTMENT AND ANR	April 30, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB	October 4, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB	January 13, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB	November 26, 2010
BALJINDER SINGH Vs. SUKHDEV SINGH	July 9, 2010
BALJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	August 10, 2010
BALJINDER SINGH @ BABBI AND ORS Vs. STATE OF PUNJAB	April 23, 2010
BALJIT KAUR Vs. STATE BANK OF PATIALA AND ANR.	July 15, 2010
BALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	April 8, 2010
BALJIT KAUR AND ORS Vs. NARINDERPAL SINGH	October 26, 2010
BALJIT KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	March 8, 2010
BALJIT SINGH Vs. FINANCIAL COMMISSIONER, ANIMAL HUSBANDRY, PUNJAB, CHANDIGARH	October 8, 2010
BALJIT SINGH Vs. STATE OF PUNJAB	December 2, 2010
BALJIT SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGARH AND ANOTHER	September 7, 2010
BALJIT SINGH Vs. RAMPHAL	August 13, 2010
BALJIT SINGH Vs. HARVINDER SINGH	January 15, 2010
BALJIT SINGH Vs. STATE OF HARYANA	September 8, 2010
BALJIT SINGH Vs. CHARANJIT KAUR	December 16, 2010
BALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER	July 28, 2010
BALJIT SINGH AND ORS Vs. FINANCIAL COMMISSIONER, REVENUE AND ORS	March 2, 2010
BALJIT SINGH SAINI Vs. GURU NANAK DEV UNIVERSITY	July 27, 2010
BALKAR SINGH Vs. STATE OF PUNJAB	November 1, 2010
BALKAR SINGH Vs. RAM SARUP	August 16, 2010
BALKAR SINGH Vs. STATE OF PUNJAB	May 10, 2010
BALKAR SINGH Vs. VARINDER KUMAR AND ORS	August 2, 2010
BALKAR SINGH, Vs. STATE OF HARYANA	August 13, 2010
BALLI SINGH Vs. STATE OF PUNJAB AND ORS	December 23, 2010
BALRAJ Vs. STATE OF HARYANA	February 26, 2010
BALRAJ Vs. NATHU RAM AND ORS	July 1, 2010
BALRAJ Vs. HARINDER AND OTHERS	September 21, 2010
BALRAJ AND ORS Vs. STATE OF HARYANA AND ORS	March 8, 2010
BALRAJ GOYAL Vs. HARYANA FINANCIAL CORPORATION	May 18, 2010
BALRAJ SINGH Vs. STATE OF HARYANA	April 27, 2010
BALRAJ SINGH Vs. STATE OF PUNJAB AND ORS	December 23, 2010
BALRAJ SINGH @ BILLU FAUJI Vs. STATE OF PUNJAB	April 8, 2010
BALRAJ, SURAJ BHAN AND DEEPAK AND ORS Vs. DISTRICT AND SESSIONS JUDGE AND ORS	April 29, 2010
BALRAM AND ANR AND MOHINDER SINGH Vs. STATE OF PUNJAB	April 22, 2010
BALRAM PAL Vs. UNION OF INDIA	January 15, 2010
BALVINDER KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD	February 26, 2010
BALVIR SINGH Vs. STATE OF PUNJAB	November 2, 2010
BALVIR SINGH Vs. STATE OF PUNJAB AND ORS	October 6, 2010
BALWAN Vs. STATE OF HARYANA	April 6, 2010
BALWAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS	April 5, 2010
BALWAN Vs. STATE OF HARYANA	November 17, 2010
BALWAN SINGH Vs. STATE OF HARYANA	November 10, 2010
BALWAN SINGH Vs. STATE OF HARYANA	November 12, 2010
BALWAN SINGH Vs. STATE OF HARYANA	May 14, 2010
BALWAN SINGH Vs. STATE OF HARYANA	July 1, 2010
BALWANT KAUR Vs. JASBIR KAUR	October 4, 2010
BALWANT RAI Vs. STATE OF PUNJAB	January 11, 2010
BALWANT RAM AND ANR Vs. GENDI DEVI AND ORS	October 29, 2010
BALWANT SINGH Vs. STATE OF PUNJAB	April 20, 2010
BALWANT SINGH Vs. SMT. SHUNNO DEVI AND ORS.	August 16, 2010
BALWANT SINGH Vs. SECRETARIAT INCHARGE FREEDOM FIGHTER BRANCH MAIN SECRETARIAT, SECTOR 1, CHANDIGARH AND ANOTHERS	August 23, 2010
BALWANT SINGH Vs. STATE OF PUNJAB	November 15, 2010
BALWANT SINGH Vs. STATE OF PUNJAB	January 25, 2010
BALWANT SINGH Vs. KARNAIL SINGH	December 8, 2010
BALWANT SINGH Vs. STATE OF PUNJAB	October 25, 2010
BALWANT SINGH Vs. STATE OF PUNJAB	February 17, 2010
BALWANT SINGH Vs. UNION OF INDIA (UOI) AND ORS	April 30, 2010
BALWANT SINGH Vs. STATE OF HARYANA AND OTHERS	August 2, 2010
BALWANT SINGH Vs. KARNAIL SINGH	November 8, 2010
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS	December 13, 2010
BALWANT SINGH ALIAS BABBU Vs. STATE OF PUNJAB	August 20, 2010
BALWANT SINGH ALIAS BANT SINGH Vs. NACHHATTAR KAUR AND ORS	December 9, 2010
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	December 24, 2010
BALWANT SINGH BHANDAIR Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH	October 26, 2010
BALWANT SINGH BHANDAIR Vs. REGISTRAR	April 26, 2010
BALWANT SINGH JOGA Vs. GURMAIL KAUR	October 7, 2010
BALWINDER Vs. STATE OF HARYANA	September 24, 2010
BALWINDER KAUR Vs. STATE OF PUNJAB	November 9, 2010
BALWINDER KAUR Vs. RAM KUMAR	August 27, 2010
BALWINDER KAUR ALIAS PALWINDER KAUR Vs. STATE OF PUNJAB AND ANR	November 25, 2010
BALWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB	September 6, 2010
BALWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	December 22, 2010
BALWINDER KAUR AND OTHERS Vs. BALKAR SINGH	September 6, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR	April 9, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	April 5, 2010
BALWINDER SINGH Vs. PUNJAB STATE AND OTHERS	March 23, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR	December 9, 2010
BALWINDER SINGH Vs. GURCHARAN SINGH	May 12, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	August 20, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	September 13, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANR	September 24, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS	November 18, 2010
BALWINDER SINGH Vs. STATE ELECTRICITY BOARD PATIALA	January 25, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	January 20, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	October 4, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	November 1, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	September 17, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	September 16, 2010
BALWINDER SINGH Vs. STATE OF PUNJAB	July 1, 2010
BALWINDER SINGH @ CHANDI Vs. STATE OF PUNJAB	November 25, 2010
BALWINDER SINGH ALIAS BITTU Vs. STATE OF PANJAB	August 11, 2010
BALWINDER SINGH AND ANR Vs. STATE	March 3, 2010
BALWINDER SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	August 25, 2010
BALWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	October 1, 2010
BALWINDER SINGH AND ORS Vs. SECRETARY, COOPERATION DEPARTMENT PUNJAB AND ORS	September 23, 2010
BALWINDER SINGH, Vs. STATE OF PUNJAB	April 23, 2010
BAMBINOO FOODS INDUSTRIES Vs. STATE OF HARYANA AND ORS	March 3, 2010
BANARSI DASS Vs. PARKASH CHAND	October 28, 2010
BANARSI DASS SHARMA Vs. STATE OF HARYANA	January 20, 2010
BANARSI DEVI Vs. RAJENDER @ RAJENDER KUMAR AND ORS	August 26, 2010
BANI SINGH Vs. STATE OF HARYANA	April 8, 2010
BANK OF BARODA Vs. A K SHARMA	March 17, 2010
BANK OF BARODA CHANDIGARH Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	June 30, 2010
BANSAL ALLOYS & METALS PRIVATE LIMITED Vs. UNION OF INDIA	November 8, 2010
BANSI LAL Vs. MAHAVIR	January 13, 2010
BANSI RAM Vs. MURTI SHRI RAM CHANDER JI MAHARAJ	March 9, 2010
BANT SINGH Vs. JOINT DIRECTOR, PANCHAYAT	May 3, 2010
BANT SINGH ALIAS BALWANT Vs. STATE OF PUNJAB	January 18, 2010
BANTA SINGH AND ORS ETC Vs. STATE OF HARYANA	April 27, 2010
BANWAR LAL LODHA Vs. STATE OF PUNJAB	September 17, 2010
BANWARI Vs. OM KAUR	January 7, 2010
BANWARI Vs. FINANCIAL COMMISSIONER	November 9, 2010
BAPTIST MISSIONARY SOCIETY CORPORATION Vs. KUNDAN LAL AND ORS	December 22, 2010
BARU Vs. DHARAMBIR	January 22, 2010
BARU Vs. JOINT DIRECTOR, PANCHYATS, PUNJAB, CHANDIGARH	January 12, 2010
BARU RAM Vs. STATE OF HARYANA	March 23, 2010
BASANT BHUSHAN TANEJA Vs. ADELPHI FINANCE PRIVATE LIMITED	January 29, 2010
BASANT FOOD PRODUCTS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED	September 22, 2010
BASANT KUMAR AND ORS Vs. STATE OF HARYANA	April 26, 2010
BASANT SINGH Vs. MAHA SINGH AND ANR	August 23, 2010
BASANTI Vs. KANWAL SINGH ALIAS KAMAL SINGH	August 11, 2010
BASESHAR NATH TRUST Vs. KRIPO DEVI	August 19, 2010
BASHIR Vs. ALIYAS	December 14, 2010
BASTI RAM Vs. NAHAR SINGH	May 27, 2010
BAWA LAL JI FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	February 3, 2010
BEANT KAUR Vs. STATE OF PUNJAB	October 1, 2010
BEANT KAUR & ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
BEANT KAUR ALIAS BALJIT KAUR Vs. AMRIK SINGH	January 12, 2010
BEANT SINGH Vs. STATE OF PUNJAB	February 8, 2010
BEANT SINGH Vs. JASKARANJIT KAUR SANDHU	March 17, 2010
BEANT SINGH Vs. STATE OF PUNJAB	August 30, 2010
BEDO Vs. KAPOOR SINGH	January 19, 2010
BEENA DEVI Vs. BAIL CHAND AND ANOTHER	September 9, 2010
BEERTH RAU KE CO OPERATIVE AGRICULTURAL SERVICES SOCIETY LTD Vs. PRESIDING OFFICER	April 29, 2010
BEHARI LAL CHARITABLE TRUST Vs. SHIV BATRA	July 26, 2010
BENIPAL STEEL INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER, JALANDHAR AND OTHERS	August 20, 2010
BHAG CHAND GOEL Vs. NARINDER PAL	July 22, 2010
BHAG SINGH Vs. STATE OF PUNJAB AND ORS	September 9, 2010
BHAG SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	October 25, 2010
BHAG SINGH AND OTHERS Vs. STATE OF HARYANA	September 6, 2010
BHAGA Vs. STATE OF PUNJAB	December 9, 2010
BHAGAT SINGH Vs. JAGDISH KAUR	August 11, 2010
BHAGAT SINGH AND ORS Vs. DARSHAN SINGH	November 12, 2010
BHAGI RAM Vs. STATE OF HARYANA	November 15, 2010
BHAGMAL Vs. SURJI ALIAS SURJI KAUR & OTHERS	November 30, 2010
BHAGWAN AND ANR Vs. STATE OF HARYANA	May 4, 2010
BHAGWAN DASS Vs. JAI KISHAN AND ORS	March 9, 2010
BHAGWAN DASS Vs. STATE OF HARYANA	September 7, 2010
BHAGWAN DASS AND ORS Vs. PRESIDING OFFICER, LABOUR COURT AND ORS	December 10, 2010
BHAGWAN DASS PAHWA Vs. SECRETARY-CUM-FINANCIAL COMMISSIONER OF TRANSPORT AND ORS	May 28, 2010
BHAGWAN SINGH Vs. MANI RAM AND ORS	August 6, 2010
BHAGWAN SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD AND ANR	December 20, 2010
BHAGWAN SINGH AND ORS AND BHAGWAN SINGH AND ANR Vs. STATE OF PUNJAB	June 4, 2010
BHAGWANT KAUR Vs. STATE OF PUNJAB AND ORS	September 1, 2010
BHAJAN KAUR Vs. HARJIT KAUR AND ORS.	December 14, 2010
BHAJAN KAUR AND OTHERS Vs. UNION OF INDIA AND ORS	September 6, 2010
BHAJAN KAUR WIFE OF SHINGARA RAM AND SHINGARA RAM SON OF BHAGAT RAM Vs. STATE OF PUNJAB	September 9, 2010
BHAJAN LAL Vs. KRISHAN	July 9, 2010
BHAJAN LAL Vs. RAM BHAJ	January 27, 2010
BHAJAN LAL AND ORS Vs. SAJJAN SINGH AND ORS	November 9, 2010
BHAJAN SINGH Vs. KARNAIL SINGH	February 10, 2010
BHAJAN SINGH Vs. AVTAR SINGH KOLAR	May 3, 2010
BHAJAN SINGH AND ANR Vs. SIMARJIT KAUR	May 5, 2010
BHAJAN SINGH AND ORS Vs. STATE OF PUNJAB	August 13, 2010
BHAKRA BEAS MANAGEMENT BOARD Vs. PRESIDING OFFICER, CENTRAL GOVT ETC	September 8, 2010
BHAKRA BEAS MANAGEMENT BOARD AND ANR Vs. BHAG SINGH; HARBANS SINGH	May 10, 2010
BHALLA BALL BEARING INDUSTRIES AND ORS Vs. STATE OF PUNJAB AND ORS	August 13, 2010
BHAN SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD	September 7, 2010
BHAN SINGH Vs. CHARAN SINGH	November 1, 2010
BHANI Vs. RAM KARAN AND ORS	August 12, 2010
BHANOT LEASING LIMITED Vs. COMMISSIONER GURGAON DIVISION	October 6, 2010
BHANWAR SINGH Vs. STATE OF HARYANA	September 16, 2010
BHARAT BHUSHAN Vs. CHANDIGARH ADMINISTRATION AND OTHERS	March 25, 2010
BHARAT COMMERCE INDUSTRIES LTD. AND ORS. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.	February 5, 2010
BHARAT DHAWAN Vs. STATE OF PUNJAB	April 8, 2010
BHARAT SEATS EMPLOYEES UNION Vs. SPECIFIED AUTHORITY UNDER SECTION 25-N OF THE INDUSTRIAL DISPUTES ACT 1947	January 8, 2010
BHARAT SINGH Vs. STATE OF HARYANA	April 28, 2010
BHARAT SINGH Vs. S D O (OP) D H B V N L AND ORS	September 1, 2010
BHARAT TRADING COMPANY Vs. STATE OF HARYANA	November 1, 2010
BHARTI ARORA Vs. STATE OF HARYANA	October 14, 2010
BHARTI RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 8, 2010
BHARTIYA CUTTLER HAMMER LTD Vs. PRESIDING OFFICER, LABOUR COURT-II AND ORS	August 11, 2010
BHARTIYA CUTTLER HAMMER LTD Vs. PRESIDING OFFICER LABOUR COURT	June 30, 2010
BHASKAR CERAMICS (P) LTD. Vs. STATE OF PUNJAB AND ANR.	March 3, 2010
BHASKAR SHARMA AND ORS Vs. STATE OF HARYANA AND ANR	December 17, 2010
BHATERI DEVI Vs. STATE OF HARYANA	August 16, 2010
BHAWANI CASTINGS (P) LTD Vs. COMMISSIONER OF C EX	April 21, 2010
BHEESHAM DEV Vs. KRISHAN BALDEV AND ORS	December 3, 2010
BHIM Vs. BABU RAM	May 3, 2010
BHIM SEN JINDAL Vs. STATE OF HARYANA	September 14, 2010
BHIM SINGH Vs. HARBANS SINGH	March 5, 2010
BHIM SINGH AND ORS Vs. PEERA RAM	October 29, 2010
BHIM SINGH SARPANCH Vs. STATE OF HARYANA	May 7, 2010
BHINDER SINGH Vs. STATE OF PUNJAB	September 7, 2010
BHINDER STEEL INDUSTRIES AND ORS Vs. SMT SAINDER KAUR AND ORS	October 8, 2010
BHIR SINGH Vs. RACHHPAL SINGH	November 15, 2010
BHOLA RAM Vs. STATE OF PUNJAB	September 28, 2010
BHOLA SINGH Vs. STATE OF PUNJAB	May 11, 2010
BHOLA SINGH Vs. STATE OF PUNJAB	September 6, 2010
BHOLA SON OF RAJAN Vs. STATE OF HARYANA	September 16, 2010
BHOLE SWAMI Vs. STATE OF PUNJAB	November 1, 2010
BHOLU Vs. STATE OF HARYANA	August 13, 2010
BHOOP SINGH Vs. STATE OF HARYANA AND ORS	November 11, 2010
BHOOP SINGH Vs. DIRECTOR GENERAL OF POLICE	January 7, 2010
BHOOP SINGH Vs. STATE OF HARYANA	April 19, 2010
BHOOP SINGH AND ANR Vs. SOHAN SINGH AND ANR	August 25, 2010
BHOPU Vs. STATE OF HARYANA	January 18, 2010
BHUJA RAM AND ORS Vs. TEK CHAND AND ORS	March 23, 2010
BHULLAN Vs. MEHAR SINGH	January 15, 2010
BHUPENDER Vs. STATE OF HARYANA	November 15, 2010
BHUPESH KUMAR GOEL Vs. STATE OF PUNJAB	August 3, 2010
BHUPESH KUMAR GOEL Vs. STATE OF PUNJAB AND ANOTHER	March 17, 2010
BHUPINDER DEVI AND ORS Vs. LAKHVIR AND ORS	November 8, 2010
BHUPINDER KAUR Vs. STATE OF PUNJAB	November 10, 2010
BHUPINDER KAUR ALIAS BHINDER KAUR Vs. HARPREET SINGH	August 12, 2010
BHUPINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	November 26, 2010
BHUPINDER KAUR SODHI Vs. VIDYA WATI AND ORS	November 23, 2010
BHUPINDER SINGH Vs. STATE OF PUNJAB	May 17, 2010
BHUPINDER SINGH Vs. PAKHAR SINGH	July 15, 2010
BHUPINDER SINGH Vs. STATE OF PUNJAB	April 22, 2010
BHUPINDER SINGH ALIAS Vs. UT AND ANR	December 23, 2010
BHUPINDER SINGH AND HARBHAJAN SINGH Vs. STATE OF PUNJAB	March 12, 2010
BHUPINDER SINGH AND ORS Vs. MOHINDER SINGH	November 26, 2010
BHUPINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	October 7, 2010
BHUPINDER SINGH BEDI AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS	November 17, 2010
BHURA SINGH Vs. STATE OF PUNJAB	November 16, 2010
BHURE LAL Vs. SURAJ BHAN	August 6, 2010
BHUSHAN KUMAR Vs. UNION OF INDIA AND OTHERS	July 9, 2010
BHUSHAN KUMAR Vs. MALKIAT SINGH	December 17, 2010
BHUSHAN RAJ Vs. SUKHBIR SINGH	January 25, 2010
BIHARI LAL Vs. STATE OF PUNJAB	December 17, 2010
BIJENDER Vs. STATE OF HARYANA	August 12, 2010
BIJENDER Vs. STATE OF HARYANA	November 25, 2010
BIJENDER Vs. STATE OF HARYANA AND ORS	November 12, 2010
BIJENDER AND ORS Vs. STATE OF HARYANA	August 13, 2010
BIJENDER SINGH Vs. SMT. PHOOL KAUR	October 12, 2010
BIJENDER SINGH Vs. LAND ACQUISITION COLLECTOR AND ORS	December 23, 2010
BIJENDER SINGH Vs. STATE OF HARYANA	April 6, 2010
BIJENDER SINGH ALIAS BIJENDER KUMAR Vs. STATE OF HARYANA	January 15, 2010
BIKKAR SINGH Vs. JEET SINGH	February 1, 2010
BIKKAR SINGH Vs. JALAUR SINGH	February 16, 2010
BIKKAR SINGH AND ORS Vs. STATE OF PUNJAB	December 10, 2010
BIKRAM SINGH Vs. SARWAN SINGH	January 19, 2010
BIKRAM SINGH @ VICKY Vs. STATE OF PUNJAB	October 27, 2010
BIKRAM SINGH AND ORS. Vs. CENTRAL BANK OF INDIA AND ANR.	September 10, 2010
BIKRAMJEET SOOD Vs. STATE OF PUNJAB	September 15, 2010
BIKRAMJIT SINGH Vs. DALJIT KAUR	November 10, 2010
BIKRAMJIT SINGH Vs. STATE OF PUNJAB	June 4, 2010
BILLU SINGH Vs. STATE OF PUNJAB	February 17, 2010
BIMLA DEVI Vs. STATE OF PUNJAB AND ORS	August 27, 2010
BIMLA DEVI Vs. BALDEV SINGH BAJWA	February 19, 2010
BIMLA DEVI Vs. STATE OF HARYANA	January 7, 2010
BIMLA DEVI ALIAS BURI Vs. LAXMI NARAIN AND OTHERS	May 27, 2010
BIMLA RANI Vs. MURARI LAL, SECRETARY AND ANR	December 9, 2010
BIMLA RANI Vs. SURINDER KUMAR	December 1, 2010
BINDER Vs. STATE OF HARYANA	April 23, 2010
BINDER SINGH Vs. STATE OF PUNJAB	February 23, 2010
BINDER SINGH @ DOGAR Vs. STATE OF HARYANA	December 6, 2010
BINDRO ALIAS BALWINDERO Vs. LABH SINGH	January 28, 2010
BINDU ALIAS MALLAHAR Vs. NATTHI SINGH	October 28, 2010
BIR BAHADUR Vs. PRIKSHAT KUMAR	December 8, 2010
BIRA SINGH Vs. STATE OF PUNJAB	August 30, 2010
BIRBAL Vs. FAKIRIA AND ORS	August 3, 2010
BIRBAL AND ANR Vs. STATE OF PUNJAB	April 29, 2010
BIRENDER AND ORS Vs. BIRHAM PARKASH AND ANR	October 26, 2010
BISHAMBER DUTT Vs. UNION OF INDIA	November 11, 2010
BISHAN SINGH Vs. OM PARKASH MANJHAL	February 25, 2010
BOBBY Vs. STATE OF PUNJAB	February 19, 2010
BOHRU Vs. KHUBI	July 28, 2010
BOOD SINGH Vs. HARYANA STATE	May 24, 2010
BOOTA SINGH Vs. ORIENTAL BANK OF COMMERCE	October 8, 2010
BOOTA SINGH Vs. STATE OF PUNJAB	November 16, 2010
BOOTA SINGH Vs. STATE OF HARYANA	September 30, 2010
BOOTA SINGH AND OTHERS Vs. SAMEER KANSAL AND ANOTHER	September 7, 2010
BRAHAM DUTT Vs. OM PARKASH AND ANOTHER	July 9, 2010
BRAHM DUTT SHARMA Vs. MURTI DEVI	October 28, 2010
BRAHM KUMAR Vs. STATE OF HARYANA	February 5, 2010
BRAHM PAL AND ORS Vs. STATE OF HARYANA AND ORS	April 9, 2010
BRAHM SARUP AND SONS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER-CUM-REVISIONAL AUTHORITY AND ORS.	May 17, 2010
BRIGADIER (RETD ) HARWANT SINGH AND ORS Vs. UNION OF INDIA (UOI) AND ORS	April 20, 2010
BRIJ BHUSHAN Vs. MUNISH SINGAL, ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.	November 22, 2010
BRIJ BHUSHAN NAYYAR AND ORS Vs. STATE OF PUNJAB	December 2, 2010
BRIJ LAL Vs. STATE OF PUNJAB AND ORS	May 3, 2010
BRIJ LAL Vs. BABU RAM AND OTHERS	December 7, 2010
BRIJ LAL GUPTA AND ANR Vs. ASHOK KUMAR @ PAPPU	August 23, 2010
BRIJ LAL RAM RICHPAL Vs. MARKET COMMITTEE, REWARI	August 4, 2010
BRIJ MOHAN Vs. STATE OF PUNJAB	January 19, 2010
BRIJ MOHAN Vs. DINESH KUMAR AND ORS	September 6, 2010
BRIJ MOHAN Vs. SOHAN SINGH	October 26, 2010
BRIJ MOHAN AND ANR AND JAI CHAND Vs. U T	February 1, 2010
BRIJ MOHAN BAJAJ Vs. KRISHAN KISHORE BAJAJ AND ORS	November 23, 2010
BRIJ MOHAN BEHL Vs. SMT SWARANJIT KAUR	November 26, 2010
BRIJ MOHAN BHATIA Vs. INCOME TAX APPELLATE TRIBUNAL	August 18, 2010
BRIJESH ALIAS ARZOO Vs. RAJ KUMAR MANN	March 2, 2010
BRIJINDER SINGH Vs. PRITPAL SINGH	September 13, 2010
BRIJMOHAN LAL TRUST NO 1 LUDHIANA Vs. COMMISSIONER OF WEALTH TAX	January 8, 2010
BUDH RAM Vs. STATE OF HARYANA	January 28, 2010
BUDH RAM AND ANR Vs. BALBIR AND ORS	March 9, 2010
BUDH SINGH Vs. BUTA SINGH	July 19, 2010
BUDH SINGH Vs. BALBIR SINGH	February 18, 2010
BUDH SINGH AND ORS Vs. HAKAM SINGH AND ORS	September 6, 2010
BUNTY AND ANR Vs. STATE OF PUNJAB	August 30, 2010
BUTA SINGH Vs. STATE OF PUNJAB	November 1, 2010
BUTA SINGH Vs. MUKHTIAR SINGH	October 5, 2010
BUTA SINGH Vs. STATE OF PUNJAB AND ANR	December 7, 2010
BUTA SINGH Vs. STATE OF PUNJAB	February 19, 2010
BUTA SINGH Vs. RAJINDER KUMAR	September 7, 2010
C C E Vs. CREATIVE DYEING AND PRINTING MILLS PVT LTD	March 3, 2010
C C E Vs. INDIAN SUGAR AND GENERAL ENGINEERING CORPN	February 4, 2010
C I T Vs. PRAKASH INDUSTRIES LTD	April 28, 2010
C RAMESH CHANDER AND ORS Vs. STATE OF HARYANA AND ORS	November 12, 2010
C.C.E. Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPN. LTD.	March 3, 2010
CANARA BANK Vs. NORTHLAND SUGAR COMPLEX LTD. (IN LIQUIDATION)	July 30, 2010
CAP N CHOPS CATERERS Vs. STATE OF HARYANA	September 7, 2010
CAPT PARAMDEEP SINGH Vs. UNION OF INDIA	January 7, 2010
CAPT. JAGE RAM Vs. STATE OF HARYANA	May 13, 2010
CAPTAIN SUDIP BISWAS Vs. UNION OF INDIA AND OTHERS	October 6, 2010
CEE ENN PROMOTERS AND DEVELOPERS (P.) LTD. Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.	November 17, 2010
CEIGALL BUILDERS PVT LTD Vs. UNION OF INDIA AND ORS	August 27, 2010
CELEBRITY HOMES RESIDENT WELFARE ASSOCIATION THROUGH ITS PRESIDENT AND AUTHORIZED SIGNATORY Vs. STATE OF HARYANA	April 8, 2010
CEMENT CORPORATION OF INDIA LTD , CHARKHI DADRI, DISTT BHIWANI Vs. N L MITTAL & OTHERS	September 6, 2010
CENTRAL BANK OF INDIA Vs. KIRPAL TENT HOUSE AND ORS	August 3, 2010
CENTRAL BUREAU OF INVESTIGATION Vs. JAGTAR SINGH HAWARA AND BALWANT SINGH	October 12, 2010
CENTRAL WAREHOUSING CORPORATION Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I	December 9, 2010
CHAMAN LAL Vs. STATE OF PUNJAB	November 17, 2010
CHAMAN LAL Vs. DAVID	March 5, 2010
CHAMAN LAL Vs. PRESIDING OFFICER LABOUR COURT, PATIALA	December 10, 2010
CHAMAN LAL Vs. SARABJIT SINGH	February 11, 2010
CHAMAN LAL Vs. UNION OF INDIA	March 26, 2010
CHAMAN LAL Vs. STATE OF PUNJAB	September 6, 2010
CHAMAN LAL Vs. STATE OF PUNJAB	March 3, 2010
CHAMAN LAL JINDAL Vs. DEV SAMAJ SOCIETY	February 25, 2010
CHAMELI Vs. UDE SINGH	March 26, 2010
CHAMKAUR SINGH Vs. STATE OF PUNJAB	February 19, 2010
CHAMKAUR SINGH ALIAS KAURI Vs. STATE OF PUNJAB	January 11, 2010
CHANAN SINGH Vs. STATE OF HARYANA	January 15, 2010
CHANAN SINGH Vs. STATE OF PUNJAB	December 10, 2010
CHANAN SINGH Vs. NAZAR SINGH AND ANR	November 17, 2010
CHANAN SINGH AND ORS Vs. MIT SINGH AND ORS	March 30, 2010
CHANCHAL SINGH Vs. STATE OF PUNJAB	May 5, 2010
CHANCHAL SINGH Vs. SMT. GURNAM KAUR AND ORS.	November 11, 2010
CHAND Vs. MUNICIPAL COUNCIL, PANIPAT	May 6, 2010
CHAND KAUR Vs. JAGSIR SINGH AND ANR.	November 8, 2010
CHAND SINGH Vs. KABAL SINGH & ORS	July 13, 2010
CHAND SINGH ALIAS NAND SINGH Vs. STATE OF HARYANA	November 18, 2010
CHAND SINGH JOHAL Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD AND ANR	December 23, 2010
CHANDAN SINGH Vs. BIMLA DEVI	August 2, 2010
CHANDER Vs. STATE OF HARYANA	May 26, 2010
CHANDER Vs. UNION OF INDIA AND OTHERS	July 28, 2010
CHANDER AND ORS Vs. HARI SINGH AND ORS	December 2, 2010
CHANDER BHAN Vs. STATE OF HARYANA	November 19, 2010
CHANDER BHAN Vs. GOBIND LAL	May 21, 2010
CHANDER KALAN Vs. RAMESHWAR	September 30, 2010
CHANDER MOHAN ALIAS BUNTI Vs. STATE OF HARYANA	October 4, 2010
CHANDER SHEKHAR Vs. BALDEV KRISHAN	October 28, 2010
CHANDGI RAM Vs. STATE OF HARYANA THROUGH FOOD INSPECTOR	September 29, 2010
CHANDHALA DEVI Vs. BALWINDER KAUR AND ORS	December 17, 2010
CHANDI RAM Vs. RESHMA DEVI AND ORS	May 25, 2010
CHANDIGARH ADMINISTRATION Vs. VIPIN GUPTA AND ANOTHER	October 25, 2010
CHANDIGARH POLYTECHNIC TEACHERS ASSOCIATION (REGD ) AND ANOTHER Vs. UNION TERRITORY CHANDIGARH	July 2, 2010
CHANDO AND ORS Vs. STATE OF HARYANA	May 7, 2010
CHANDRA MOHAN Vs. JAIDEV SINGH	December 14, 2010
CHANDRA PRABHA Vs. HARYANA STATE THROUGH ITS DISTRICT COLLECTOR AND ORS	April 6, 2010
CHANDRA WATI Vs. RISHI PAL AND ORS	May 6, 2010
CHANDU LAL AND ANOTHER Vs. BHAGWAN DASS & OTHERS	July 15, 2010
CHANDU SINGH Vs. STATE OF HARYANA	August 3, 2010
CHANNO Vs. JAGIR SINGH	January 29, 2010
CHANWAR LAL AND ORS Vs. STATE OF HARYANA	May 4, 2010
CHARAN SINGH Vs. GENERAL MANAGER PUNJAB ROADWAYS	December 22, 2010
CHARAN SINGH Vs. STATE OF HARYANA	May 5, 2010
CHARAN SINGH Vs. HAZARA SINGH AND ORS	September 23, 2010
CHARAN SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS, HOSHIARPUR	December 21, 2010
CHARAN SINGH AND ORS Vs. GARJA SINGH AND ORS	November 15, 2010
CHARAN SINGH CHAHAL Vs. STATE OF HARYANA AND ORS	April 21, 2010
CHARANJEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	November 18, 2010
CHARANJIT KAUR Vs. GURMEET KAUR	February 3, 2010
CHARANJIT KAUR Vs. RAJA SINGH AND ORS	May 7, 2010
CHARANJIT LAL Vs. PRESIDING OFFICER, LABOUR COURT-I, FARIDABAD AND ANOTHER	January 18, 2010
CHARANJIT MADAN Vs. STATE OF HARYANA	February 8, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB	January 21, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB	November 9, 2010
CHARANJIT SINGH Vs. BALDEV SINGH	February 22, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB	September 1, 2010
CHARANJIT SINGH Vs. STATE OF PUNJAB	December 6, 2010
CHARANJIT SINGH Vs. KARNAIL SINGH	August 31, 2010
CHARANJIT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 10, 2010
CHARANJIT SINGH WALIA Vs. STATE OF HARYANA	October 28, 2010
CHARNA SINGH AND ANR Vs. STATE OF PUNJAB	May 6, 2010
CHATARPAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	February 24, 2010
CHATTAR PAL Vs. GURDDI	April 5, 2010
CHATTER SINGH Vs. STATE OF HARYANA AND ORS	December 17, 2010
CHATTLEY AND SONS Vs. STATE OF PUNJAB AND ANR	August 27, 2010
CHEMSCRAFT INDUSTRIES Vs. STATE OF HARYANA	May 4, 2010
CHET RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNA,	April 25, 2010
CHET RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	March 25, 2010
CHET RAM Vs. STATE OF PUNJAB AND ORS	August 31, 2010
CHET SINGH Vs. STATE OF PUNJAB	January 19, 2010
CHET SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB	October 6, 2010
CHETAN KHURANA AND ANR Vs. SUKHDEV SINGH AND ANR	October 27, 2010
CHHABEG SINGH Vs. AMARJIT KAUR	September 1, 2010
CHHAJJA SINGH AND ORS Vs. UNION OF INDIA & ORS	April 6, 2010
CHHANO AND ORS Vs. DALBIR SINGH AND ORS	December 24, 2010
CHHELU RAM Vs. DAN SINGH	February 2, 2010
CHHINDER PAL Vs. STATE OF PUNJAB AND ANR	December 23, 2010
CHHINDER SINGH Vs. RAVINDERA TRADING COMPANY	January 21, 2010
CHHINDO Vs. HARBHAJAN SINGH	February 24, 2010
CHHOTA SINGH Vs. GURDAS SINGH BALWINDER SINGH	September 21, 2010
CHHOTU RAM SENIOR SECONDARY SCHOOL, VILLAGE RASULPUR Vs. NEW INDIA ASSURANCE COMPANY LTD	March 15, 2010
CHIEF ADMINISTRATOR Vs. SATPAL	November 11, 2010
CHIEF ENGINEER, HARYANA STATE AGRICULTURE MARKETING BOARD Vs. SUNIL KUMAR GOYAL	March 2, 2010
CHIEF ENGINEER, UNION TERRITORY AND ORS Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	April 30, 2010
CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED AND ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS	December 16, 2010
CHIF REGIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	December 10, 2010
CHIMAN SINGH Vs. STATE OF PUNJAB	October 4, 2010
CHOPRA TOWERS PVT LTD Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT OF HARYANA, TOWN AND PLANNING DEPARTMENT AND ORS	March 15, 2010
CHOTE LAL Vs. RAWAT SINGH AND OTHERS	September 6, 2010
CHOTTU RAM Vs. RAMESH KUMAR AND ORS	December 2, 2010
CHUHAR SINGH Vs. STATE OF PUNJAB AND ORS	November 8, 2010
CIMMCO BIRLA LIMITED Vs. THE STATE OF HARYANA AND ANR.	December 10, 2010
CIT Vs. LUDHIANA HOSIERY AND TEXTILE ASSOCIATION	September 22, 2010
CIT Vs. VALLABH YARNS (P) LTD	September 27, 2010
CIT Vs. HARYANA BUILDING AND OTHER CONSTRUCTION WORKS WELFARE BOARD	August 30, 2010
CIT Vs. VEER OVERSEAS LTD	March 17, 2010
CIT Vs. SURINDER MOHAN JALOTA	July 5, 2010
CIT Vs. PUNJAB TRACTORS LTD	July 1, 2010
CIT Vs. S HARJIT SINGH	January 22, 2010
CIT Vs. DESH BHAGAT MEMORIAL EDUCATION TRUST	August 10, 2010
CIT Vs. ASHWANI TREHAN	July 8, 2010
CIT Vs. HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD	September 8, 2010
CIT Vs. JAGTAR SINGH	December 2, 2010
CIT Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD	September 22, 2010
CIT Vs. SATPAL PANDIT & CO.	September 30, 2010
CIT Vs. KAP SCAN AND DIAGNOSTIC CENTRE (P.) LTD.	December 3, 2010
CIT Vs. DEVKI DEVI	July 14, 2010
CIT Vs. SADHU SINGH & SONS	July 23, 2010
CIT Vs. MOUNT SHIVALIK BREWERIES LTD	September 23, 2010
CIT Vs. BHANDARI SILK STORE	September 23, 2010
COL G S AHLUWALIA AND ORS Vs. UNION OF INDIA (UOI) AND ORS	May 4, 2010
COL O M KAKKAR AND ORS Vs. UNION OF INDIA AND ORS	April 9, 2010
COL. PIRTHI PAL SINGH GILL Vs. MUNICIPAL CORPORATION	May 19, 2010
COLLECTOR OF CENTRAL EXCISE Vs. ROLLATAINERS LTD.	March 22, 2010
COMMANDENT RTPS TULSI (RETD ) ADVOCATE Vs. UNION OF INDIA AND OTHERS	September 21, 2010
COMMANDER WORKS ENGINEER, CHANDIMANDIR & OTHERS Vs. MES NO 363164 BALDEV SINGH, VALVEMAN AND OTHERS	September 6, 2010
COMMANDER WORKS ENGINEERS Vs. KESHO RAM SHARMA	September 28, 2010
COMMANDO JASBIR SINGH Vs. STATE OF HARYANA	March 19, 2010
COMMISSIONER Vs. MOHAN BOTTLING CO P LTD	May 19, 2010
COMMISSIONER AND SECRETARY, PRINTING AND STATIONERY DEPARTMENT HARYANA AND ANR Vs. PRESIDING OFFICER, LABOUR COURT	November 12, 2010
COMMISSIONER CENTRAL EXCISE Vs. SARVPRIYA INDUSTRIES LTD	July 15, 2010
COMMISSIONER CENTRAL EXCISE Vs. FOOD AN HEALTH CARE SPECIALTIES	January 18, 2010
COMMISSIONER CENTRAL EXCISE Vs. SATIA PAPERS MILLS LTD AND ANR	December 20, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. MALWA COTTON SPINNING MILLS LTD.	February 8, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. PEPSI FOODS LTD (SNACK FOOD DIVISION)	February 8, 2010
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. HARYANA INDUSTRIAL SECURITY SERVICES	November 16, 2010
COMMISSIONER OF C EX Vs. RAJDOOT CABLES (P) LTD	February 9, 2010
COMMISSIONER OF C EX Vs. ORIENT STEEL INDUSTRIES	February 11, 2010
COMMISSIONER OF C EX Vs. RAGHAV ALLOYS LTD	January 21, 2010
COMMISSIONER OF C EX Vs. FRIENDS AUTO INDUSTRIES	January 29, 2010
COMMISSIONER OF C EX Vs. DUTT MULTIMETALS LTD	March 17, 2010
COMMISSIONER OF C EX Vs. INDUSTRIAL CABLE LTD	March 18, 2010
COMMISSIONER OF C EX Vs. NABHA STEEL (P) LTD	March 18, 2010
COMMISSIONER OF C EX Vs. DASHMESH CASTINGS PVT LTD	March 18, 2010
COMMISSIONER OF C EX Vs. STEEL STRIPS ALLOYS	March 18, 2010
COMMISSIONER OF C EX Vs. LAXMI ENGINEERING WORKS	March 22, 2010
COMMISSIONER OF C EX Vs. ESCORTS LIMITED	March 22, 2010
COMMISSIONER OF C EX , CHANDIGARH-I Vs. SHINGAR LAMPS PVT LTD	March 22, 2010
COMMISSIONER OF C EX , JALANDHAR Vs. INTERNATIONAL TRACTORS LTD	February 18, 2010
COMMISSIONER OF C EX , JALANDHAR Vs. BHAWANI WEAVING FACTORY	February 25, 2010
COMMISSIONER OF C EX, CHANDIGARH Vs. STELKO STRIPS LTD	March 11, 2010
COMMISSIONER OF C EX, JALANDHAR Vs. RANBAXY LABORATORIES LTD	May 18, 2010
COMMISSIONER OF C EX, LUDHIANA Vs. RAKESH NAYYAR	January 27, 2010
COMMISSIONER OF C. EX Vs. NEEL KANTH RUBBER MILLS	April 22, 2010
COMMISSIONER OF C. EX. Vs. KRISHNA WIRE PRODUCTS (P) LTD.	February 9, 2010
COMMISSIONER OF C. EX. Vs. CITY MOTORS	February 18, 2010
COMMISSIONER OF C. EX. Vs. METRO TYRES	April 26, 2010
COMMISSIONER OF C. EX. Vs. MARTIN AND HARRIS LABORATORIES LTD.	August 23, 2010
COMMISSIONER OF C. EX. Vs. RAGHAV ALLOYS LTD.	April 20, 2010
COMMISSIONER OF C. EX. Vs. HMT (TD) LTD.	April 5, 2010
COMMISSIONER OF C. EX., DELHI-V Vs. JAI SHREE AGRO INDUSTRIES LTD.	May 13, 2010
COMMISSIONER OF C. EX., LUDHIANA Vs. JAGATJIT INDUSTRIES LTD.	December 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. N.K. CHUGH AND CO.	February 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KAMLA DIALS AND DEVICES LTD.	May 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KULDEEP SINGH GILL	April 23, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RAJEEV ELECTRICAL WORKS	May 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SANGRUR AGRO LTD	February 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. RELAXO INTERNATIONAL	January 18, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD	January 20, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS AND C EX SETT COMMISSION	March 17, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK ALLOYS LTD	March 4, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MANOJ ENTERPRISES	April 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SARASWATI RUBBER WORKS (P) LTD	August 31, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. S CHANNI STEEL PVT LTD	August 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. GOWARDHAN KNITTING WORKS	August 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAGNUM COMPONENTS (P) LTD	October 11, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. JAI UDYOG TRADING CORPN AND ANR	February 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. L R ALLOYS PVT LTD	February 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MOHAN SINGH AND CO.	September 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PANNU PROPERTY DEALERS	July 12, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB STEELS	July 26, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ TRAVELS LIMITED	December 21, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. BCR LTD.	March 22, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VIMAL ALLOYS (P.) LTD.	March 18, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. ACTIVE INTERNATIONAL	August 10, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. R K MACHINE TOOLS LTD	December 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. VAHOO COLOUR LAB	February 3, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AAR KAY INDUSTRIES	March 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. STEELAGE TUBES P LTD	November 2, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. JAI BHARAT STEEL INDS	November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SYSCHEM INDIA LTD	November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. NIKHIL FOOTWEARS	January 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SADASHIV ISPAT LTD	January 28, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. SHIPLEY HOSIERY INDUSTRES	January 27, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. DIDAR STEEL COMPLEX LTD	November 1, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. B E OFFICE AUTOMATION PRODUCTS PVT LTD	September 9, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MAMTA AND CO	December 16, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. AAGOSH POLY FOAM	February 24, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. MICO GLASS INDUSTRIES PVT. LTD.	March 11, 2010
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DIPLAST PLASTICS LTD	January 15, 2010
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. EMDET ENGINEERS PVT. LTD.	February 5, 2010
COMMISSIONER OF CENTRAL EXCISE DEHLI Vs. PERFETTI VAN MELLE INDIA PVT LTD	October 28, 2010
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. DEEPAK ROADWAYS	May 3, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. DEV SPINNERS LTD	February 22, 2010
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PRAGATI STEELS	March 19, 2010
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. MACHINO BASELL INDIA LTD.	September 27, 2010
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. INTERNATIONAL TRACTORS LTD	January 12, 2010
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. J B FASHIONS LIMITED	April 6, 2010
COMMISSIONER OF GIFT TAX CENTRAL LUDHIANA Vs. ROCKMAN CYCLE INDUSTRIES P LTD	January 27, 2010
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES LTD	March 28, 2010
COMMISSIONER OF INCOME TAX Vs. NEENA JAIN	February 19, 2010
COMMISSIONER OF INCOME TAX Vs. BHAGWATI STEELS	January 21, 2010
COMMISSIONER OF INCOME TAX Vs. GURBACHAN SINGH	January 20, 2010
COMMISSIONER OF INCOME TAX Vs. S HARJIT SINGH	January 22, 2010
COMMISSIONER OF INCOME TAX Vs. ESCORTS AUTO COMPONENTS LTD	January 22, 2010
COMMISSIONER OF INCOME TAX Vs. CHANDNI BHUCHAR	January 7, 2010
COMMISSIONER OF INCOME TAX Vs. PIVET FINANCE LTD	April 23, 2010
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LTD	May 19, 2010
COMMISSIONER OF INCOME TAX Vs. N K SINGLA	November 1, 2010
COMMISSIONER OF INCOME TAX Vs. BATA STEELS PVT LTD	November 1, 2010
COMMISSIONER OF INCOME TAX Vs. RAJA MOTELS AND HOTELS INDIA PVT LTD	September 10, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE DHARSUL	September 14, 2010
COMMISSIONER OF INCOME TAX Vs. DESIGNER	September 13, 2010
COMMISSIONER OF INCOME TAX Vs. TIPSON CYCLES PVT LTD	September 13, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE HANDLOOM AND HANDICRAFTS	July 28, 2010
COMMISSIONER OF INCOME TAX Vs. BHANDARI SILK STORE	September 23, 2010
COMMISSIONER OF INCOME TAX Vs. KARAMBIR SINGH L/H OF LATE SHRI KHUSHI RAM	August 24, 2010
COMMISSIONER OF INCOME TAX Vs. CALCUTTA KNITWEARS	July 20, 2010
COMMISSIONER OF INCOME TAX Vs. OSWAL SPINNING & WEAVING MILLS LTD.	July 12, 2010
COMMISSIONER OF INCOME TAX Vs. MALERKOTLA STEELS & ALLOYS (P) LTD.	December 8, 2010
COMMISSIONER OF INCOME TAX Vs. AMETAK AUTO LTD.	December 7, 2010
COMMISSIONER OF INCOME TAX Vs. SIYA RAM GARG (HUF)	December 14, 2010
COMMISSIONER OF INCOME TAX Vs. SARANAPAL SINGH (HUF)	October 6, 2010
COMMISSIONER OF INCOME TAX Vs. HAKUMAT RAI	December 22, 2010
COMMISSIONER OF INCOME TAX Vs. SALUJA EXIM LTD.	March 16, 2010
COMMISSIONER OF INCOME TAX Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION	July 6, 2010
COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND GUPTA	August 6, 2010
COMMISSIONER OF INCOME TAX Vs. MOUNT SHIVALIK BREWERIES LTD.	September 23, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.	July 1, 2010
COMMISSIONER OF INCOME TAX Vs. LUDHIANA HOSIERY & TEXTILE ASSOCIATION	September 22, 2010
COMMISSIONER OF INCOME TAX Vs. ARIHANT THREADS LTD.	October 6, 2010
COMMISSIONER OF INCOME TAX Vs. SHAHBAD CO-OPERATIVE SUGAR MILLS LTD.	December 17, 2010
COMMISSIONER OF INCOME TAX Vs. ASHWANI TREHAN	July 8, 2010
COMMISSIONER OF INCOME TAX Vs. GIRDHARI LAL BASSI	August 4, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA WAREHOUSING CORPORATION	August 30, 2010
COMMISSIONER OF INCOME TAX Vs. LAXMAN SWAROOP GOEL	October 6, 2010
COMMISSIONER OF INCOME TAX Vs. SURINDER PAL ANAND	June 29, 2010
COMMISSIONER OF INCOME TAX Vs. RAJBIR SINGH	December 6, 2010
COMMISSIONER OF INCOME TAX Vs. TRUCK OPERATORS ASSOCIATION	August 12, 2010
COMMISSIONER OF INCOME TAX Vs. K. STREETLITE ELECTRIC CORPORATION	October 27, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK IRON & STEEL ROLLING MILLS	August 2, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK MITTAL	February 18, 2010
COMMISSIONER OF INCOME TAX Vs. VEER OVERSEAS LTD.	March 17, 2010
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES LTD.	April 28, 2010
COMMISSIONER OF INCOME TAX Vs. RAJA MALWINDER SINGH	April 28, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.	June 14, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.	April 26, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	April 29, 2010
COMMISSIONER OF INCOME TAX Vs. SURINDER MOHAN JALOTA	July 5, 2010
COMMISSIONER OF INCOME TAX Vs. SHRI CHAND (HUF)	November 8, 2010
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL OIL MILLS (P) LIMITED	October 11, 2010
COMMISSIONER OF INCOME TAX Vs. JAI BHARAT GUM AND CHEMICAL LTD	October 12, 2010
COMMISSIONER OF INCOME TAX Vs. SH SHRI CHAND	October 13, 2010
COMMISSIONER OF INCOME TAX Vs. M/S PUNJAB STATE ELECTRICITY BOARD	December 6, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDL DEVELOPMENT CORPORATION	December 8, 2010
COMMISSIONER OF INCOME TAX Vs. T R B EXPORT (P) LTD	December 8, 2010
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR ARORA	September 20, 2010
COMMISSIONER OF INCOME TAX Vs. K S CONDUIT	October 14, 2010
COMMISSIONER OF INCOME TAX Vs. MAYOR AND COMPANY	December 13, 2010
COMMISSIONER OF INCOME TAX Vs. NATIONAL HYDROELECTRIC POWER CORPN. LTD.	December 17, 2010
COMMISSIONER OF INCOME TAX Vs. MRIDULA, PROP. DHRUV FABRICS	July 20, 2010
COMMISSIONER OF INCOME TAX Vs. BICYCLE WHEELS (INDIA)	October 11, 2010
COMMISSIONER OF INCOME TAX Vs. S.M. OVERSEAS P. LTD.	July 27, 2010
COMMISSIONER OF INCOME TAX Vs. AMIT MODI	April 7, 2010
COMMISSIONER OF INCOME TAX Vs. ARUN KAPOOR	July 22, 2010
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR	September 30, 2010
COMMISSIONER OF INCOME TAX Vs. ASSAM TEA HOUSE	September 28, 2010
COMMISSIONER OF INCOME TAX Vs. SUBHASH KUMAR JAIN	September 10, 2010
COMMISSIONER OF INCOME TAX Vs. SMT. PARKASH KAUR AND ORS.	September 9, 2010
COMMISSIONER OF INCOME TAX Vs. VALLABH YARNS (P) LTD.	September 27, 2010
COMMISSIONER OF INCOME TAX Vs. RAI AGRO INDUSTRIES LTD.	November 30, 2010
COMMISSIONER OF INCOME TAX Vs. F.C. SONDHI AND CO. P. LTD.	August 16, 2010
COMMISSIONER OF INCOME TAX Vs. LEKH RAJ DHUNNA	September 29, 2010
COMMISSIONER OF INCOME TAX Vs. NABHA SOLVEX (P) LTD.	July 7, 2010
COMMISSIONER OF INCOME TAX Vs. TINY TOTS EDUCATION SOCIETY	July 28, 2010
COMMISSIONER OF INCOME TAX Vs. N.S. ICHOPONANI	December 1, 2010
COMMISSIONER OF INCOME TAX Vs. SMT. BURFI	September 1, 2010
COMMISSIONER OF INCOME TAX Vs. PREM PAL	December 14, 2010
COMMISSIONER OF INCOME TAX Vs. RITA MECHANICAL WORKS	September 24, 2010
COMMISSIONER OF INCOME TAX Vs. EASTMAN INDUSTRIES	February 8, 2010
COMMISSIONER OF INCOME TAX Vs. PURE DRINKS LTD	October 8, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	August 2, 2010
COMMISSIONER OF INCOME TAX Vs. MATHURA DASS VED KAUR MEMORIAL EDUCATION SOCIETY	November 8, 2010
COMMISSIONER OF INCOME TAX Vs. ASAHI ALPHA LIMITED	October 6, 2010
COMMISSIONER OF INCOME TAX Vs. SUPER TECH AGRO OILS (P) LTD.	October 5, 2010
COMMISSIONER OF INCOME TAX Vs. PARVEEN FABRICS (P) LTD.	August 25, 2010
COMMISSIONER OF INCOME TAX Vs. LUDHIANA AGGARWAL CO-OP. HOUSING BUILDING	November 22, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE APEX BANK LTD.	February 15, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE WAREHOUSING CORPORATION	January 28, 2010
COMMISSIONER OF INCOME TAX Vs. TEK CHAND SAINI	February 9, 2010
COMMISSIONER OF INCOME TAX Vs. SEWA BHARTI HARYANA PRADESH	March 30, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT	January 19, 2010
COMMISSIONER OF INCOME TAX Vs. HARYANA TOURISM CORPORATION LTD.	February 4, 2010
COMMISSIONER OF INCOME TAX Vs. JASWAND SONS	September 29, 2010
COMMISSIONER OF INCOME TAX Vs. SAMBHAV TEXTILES LTD.	October 13, 2010
COMMISSIONER OF INCOME TAX Vs. JCT ELECTRONICS LTD.	January 14, 2010
COMMISSIONER OF INCOME TAX Vs. JAI BHAGWAN	March 10, 2010
COMMISSIONER OF INCOME TAX Vs. ACCENT FOR LIVING	February 11, 2010
COMMISSIONER OF INCOME TAX Vs. SHWETA BHUCHAR	February 15, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	June 29, 2010
COMMISSIONER OF INCOME TAX Vs. SRIYANSH KNITTERS (P) LTD.	October 11, 2010
COMMISSIONER OF INCOME TAX Vs. MANAV TOOLS (INDIA) (P) LTD.	November 23, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB CONCAST STEELS LTD.	July 2, 2010
COMMISSIONER OF INCOME TAX Vs. RAJ OVERSEAS	July 28, 2010
COMMISSIONER OF INCOME TAX Vs. BIR SINGH (HUF)	October 27, 2010
COMMISSIONER OF INCOME TAX Vs. PATIALA CO-OP. SUGAR MILLS LTD.	March 17, 2010
COMMISSIONER OF INCOME TAX Vs. PUNJAB CHEMI. PLANTS LTD	July 14, 2010
COMMISSIONER OF INCOME TAX Vs. SWASTIKA OILS AND FERTILIZERS	July 5, 2010
COMMISSIONER OF INCOME TAX Vs. VARINDRA CONSTRUCTION CO.	October 5, 2010
COMMISSIONER OF INCOME TAX Vs. INDRA DEVI JINDAL	October 4, 2010
COMMISSIONER OF INCOME TAX Vs. RAJDHANI WINE TRADERS	July 5, 2010
COMMISSIONER OF INCOME TAX Vs. DEEPAK KUMAR	March 8, 2010
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER WORKS	March 30, 2010
COMMISSIONER OF INCOME TAX Vs. SODHI HARBHAJAN SINGH	July 2, 2010
COMMISSIONER OF INCOME TAX Vs. DESH BHAGAT MEMORIAL EDUCATION TRUST	August 10, 2010
COMMISSIONER OF INCOME TAX Vs. AGGARWAL SABHA MAHARAJA AGGARSAIN BHAWAN	August 27, 2010
COMMISSIONER OF INCOME TAX Vs. MS. SHIV SHAKTI EXPORTS	August 13, 2010
COMMISSIONER OF INCOME TAX Vs. ORIENTAL RUGS CO	September 20, 2010
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	September 20, 2010
COMMISSIONER OF INCOME TAX Vs. TIPSON CYCLES PVT LTD	September 7, 2010
COMMISSIONER OF INCOME TAX Vs. SULTANPUR LODHI PRIMARY CO-OP AGRI DEV BANK LTD	August 4, 2010
COMMISSIONER OF INCOME TAX Vs. ROSHNI DEV	August 5, 2010
COMMISSIONER OF INCOME TAX Vs. AJAY SHARMA	August 5, 2010
COMMISSIONER OF INCOME TAX Vs. SATINDER PAL SINGH	January 7, 2010
COMMISSIONER OF INCOME TAX Vs. PUNEET UDYOG	November 10, 2010
COMMISSIONER OF INCOME TAX 1 Vs. NAVEEN CHANDER	February 8, 2010
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AGGARWAL STEEL ROLLING MILLS	January 8, 2010
COMMISSIONER OF INCOME TAX CHANDIGARH Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD	September 10, 2010
COMMISSIONER OF INCOME TAX HISAR Vs. MARKET COMMITTEE DHARSUL	September 13, 2010
COMMISSIONER OF INCOME TAX I Vs. PUNJAB STATE WAREHOUSING CORP	September 14, 2010
COMMISSIONER OF INCOME TAX II LUDHIANA Vs. T R B EXPORT PVT LTD	November 16, 2010
COMMISSIONER OF INCOME TAX III Vs. VED PARKASH LIKHI AND SONS (HUF)	November 22, 2010
COMMISSIONER OF INCOME TAX JALANDHAR Vs. SAHOTA COMMERCIAL COMPLEX	May 10, 2010
COMMISSIONER OF INCOME TAX-I Vs. JYOTI INDUSTRIES	September 7, 2010
COMMISSIONER OF INCOME TAX-I Vs. PUNJAB STATE WAREHOUSING CORP	September 13, 2010
COMMISSIONER OF INCOME TAX-III, LUDHIANA Vs. SONIA DHILLON	July 21, 2010
COMMISSIONER OF INCOME-TAX Vs. TEK SINGH SAINI	September 1, 2010
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAI CONTRACTOR	December 24, 2010
COMMISSIONER OF INCOME-TAX Vs. HANSA EXPORT CORPORATION	August 27, 2010
COMMISSIONER OF INCOME-TAX Vs. KAIJA KARINA TOOR	February 4, 2010
COMMISSIONER OF INCOME-TAX Vs. SH RAJESH RANA	October 14, 2010
COMMISSIONER OF INCOME-TAX Vs. BROADWAYS OVERSEAS LTD	September 27, 2010
COMMISSIONER OF SERVICE TAX Vs. CONVERGYS INDIA PVT. LTD.	August 3, 2010
COMMISSIONER OF SERVICE TAX DELHI Vs. NYCO	September 14, 2010
COMMISSIONER OF WEALTH TAX Vs. KAMAL SAROJ	March 29, 2010
COMMISSIONER OF WEALTH TAX Vs. NAND LAL, MOHAN LAL	May 19, 2010
COMMISSIONER OF WEALTH TAX Vs. PARMINDER SINGH	May 21, 2010
COMMISSIONER OF WEALTH TAX PANCHKULA Vs. HARYANA WAREHOUSING CORPORATION	January 20, 2010
COMMISSIONER, CENTRAL EXCISE Vs. PEE JAY INTERNATIONAL LIMITED	April 21, 2010
COMMISSIONER, CENTRAL EXCISE Vs. PML INDUSTRIES LTD	November 9, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. AVS BRAKE LINING PVT. LTD.	December 21, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. DEORA ENGINEERING WORKS	May 5, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. PAUL STEEL (P) LTD.	March 11, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. BANTA SINGH KARTAR SINGH IRON AND STEEL ROLLING MILLS	February 10, 2010
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. NAHAR INDUSTRIAL ENTERPRISES LTD.	January 22, 2010
COMMISSIONER, MUNICIPAL CORPORATION AND ANR Vs. KARAMJIT SINGH AND ORS	September 30, 2010
COMMR OF C EX Vs. VARINDER AGRO CHEMICALS LTD	March 23, 2010
COMMR OF C EX Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD	January 8, 2010
COMMR OF C EX, CHANDIGARH Vs. KHALSA CHARAN SINGH	March 19, 2010
COMMR. OF C. EX. Vs. ESCORTS LTD.	March 30, 2010
COMMR. OF C. EX. Vs. J.C.T. ELECTRONICS LTD.	August 19, 2010
COMMR. OF C. EX., CHANDIGARH Vs. NAHAR INDUSTRIAL ENTERPRISES LTD.	May 6, 2010
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 19, 2010
CONSTABLE HARJINDER SINGH Vs. STATE OF HARYANA	September 23, 2010
CONSTABLE MUKESH KUMAR Vs. STATE OF HARYANA	February 19, 2010
COSCO INDIA LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ANR	September 30, 2010
COSMOS INFRA ENGINEERING (INDIA) LTD AND ORS Vs. STATE OF HARYANA AND ORS	December 23, 2010
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 10, 2010
COURT ON ITS OWN MOTION Vs. JASWANT SARPAL	March 30, 2010
COURT ON ITS OWN MOTION Vs. R.N. PRASHAR	October 28, 2010
COURT ON ITS OWN MOTION Vs. B.I.S. CHAHAL	January 20, 2010
COURT ON ITS OWN MOTOIN Vs. STATE OF PUNJAB	September 16, 2010
D P GAUR AND ANR Vs. STATE OF HARYANA AND ORS	May 29, 2010
D.K. KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION	January 20, 2010
D.S. JASPAL Vs. STATE OF PUNJAB	April 20, 2010
DABUR INDIA LTD Vs. STATE OF PUNJAB	February 3, 2010
DAGGAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB AND ORS	September 10, 2010
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. AMARJIT SINGH CHADHA	January 21, 2010
DAL CHAND Vs. KAMLESH KUMARI AND ORS	September 17, 2010
DAL SINGH Vs. BALBIR SINGH	November 10, 2010
DALBIR KAUR AND ANR Vs. RETURNING OFFICER AND ORS	September 24, 2010
DALBIR SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS	May 6, 2010
DALBIR SINGH Vs. TARO	September 16, 2010
DALBIR SINGH Vs. BACHAN SINGH	July 27, 2010
DALBIR SINGH Vs. STATE OF PUNJAB	October 11, 2010
DALBIR SINGH Vs. STATE OF PUNJAB	April 27, 2010
DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
DALBIR SINGH Vs. STATE OF HARYANA AND OTHERS	October 1, 2010
DALBIR SINGH @ BALBIR SINGH Vs. ANOKH SINGH	March 29, 2010
DALBIR SINGH AND ORS Vs. STATE OF PUNJAB	November 17, 2010
DALBIR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 11, 2010
DALBIR SINGH DHINDSA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 15, 2010
DALER CHAND Vs. STATE OF HARYANA	September 30, 2010
DALIP MALIK Vs. SANJEEV KUMAR	May 17, 2010
DALIP SINGH Vs. STATE OF HARYANA	May 7, 2010
DALIP SINGH Vs. BHARAT SINGH	September 15, 2010
DALIP SINGH Vs. GURDEV SINGH	January 21, 2010
DALIP SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, MINISTRY OF FINANCE, GOVERNMENT OF INDIA	April 21, 2010
DALIP SINGH Vs. FINANCIAL COMMISSIONER	May 11, 2010
DALIP SINGH Vs. GURMEET SINGH	September 29, 2010
DALIP SINGH Vs. STATE OF HARYANA AND ANR.	November 12, 2010
DALIP SINGH Vs. STATE OF HARYANA	February 10, 2010
DALIP SINGH AND ANOTHER Vs. SMT. GURDAYAL KAUR	October 27, 2010
DALIP SINGH AND ORS Vs. STATE OF HARYANA	August 3, 2010
DALIP SINGH AND ORS Vs. GURNAM SINGH AND ORS	August 23, 2010
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER HARYANA, CHANDIGARH AND OTHERS	September 7, 2010
DALJEET KAUR Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
DALJEET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	November 17, 2010
DALJEET SINGH Vs. STATE OF U T AND ORS	December 17, 2010
DALJEET SINGH AND ANR AND GURVINDER SINGH OBEROI AND ORS Vs. DISTRICT JUDGE AND ORS	March 4, 2010
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS	November 25, 2010
DALJIT SINGH Vs. AMRIK SINGH	May 11, 2010
DALJIT SINGH Vs. STATE OF HARYANA	January 25, 2010
DALJIT SINGH Vs. STATE OF PUNJAB	April 9, 2010
DALJIT SINGH Vs. STATE OF PUNJAB AND ORS	September 23, 2010
DALJIT SINGH Vs. STATE OF PUNJAB	December 10, 2010
DALJIT SINGH Vs. UNION OF INDIA AND ANOTHER	February 18, 2010
DALJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 23, 2010
DALJIT SINGH SANDHU Vs. KAMALJIT SINGH	January 25, 2010
DALMER SINGH Vs. THE STATE OF HARYANA AND ORS.	November 22, 2010
DAMANJIT KAUR Vs. RINKU KUMAR	May 17, 2010
DAMMAR SINGH @ DAMAR SINGH AND OTHERS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	December 7, 2010
DANI AND ANR Vs. SURAJ BHAN AND ORS	February 25, 2010
DARA SINGH Vs. GURBACHAN SINGH	May 3, 2010
DARBARA SINGH Vs. CHAJJA SINGH	May 12, 2010
DARBARA SINGH Vs. STATE OF HARYANA	January 21, 2010
DARBARA SINGH Vs. SATISH KUMAR AND ANR	September 28, 2010
DARBARA SINGH Vs. MADAN MOHAN	October 8, 2010
DARIYA SINGH AND ANOTHER Vs. STATE OF HARYANA	September 6, 2010
DARSHAN LAL Vs. DISTRICT COLLECTOR LUDHIANA	January 19, 2010
DARSHAN LAL Vs. STATE OF PUNJAB	November 2, 2010
DARSHAN LAL Vs. STATE OF HARYANA	January 22, 2010
DARSHAN LAL (RANK CONSTABLE/DRIVER) SH BALDEV RAJ Vs. UNION OF INDIA AND ORS	May 4, 2010
DARSHAN LAL AND ORS Vs. MANJIT KAUR	November 23, 2010
DARSHAN LAL BHANDARI Vs. STATE OF PUNJAB AND ORS.	September 30, 2010
DARSHAN PAL Vs. UNION OF INDIA	May 11, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	May 14, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	May 21, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	January 13, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	January 25, 2010
DARSHAN SINGH Vs. SUKHDEV SINGH	March 9, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	November 17, 2010
DARSHAN SINGH Vs. STATE OF HARYANA	April 29, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	September 29, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	August 30, 2010
DARSHAN SINGH Vs. SUKHWINDER KAUR	February 8, 2010
DARSHAN SINGH Vs. GOVERNING COUNCIL KHALSA COLLEGE SOCIETY	February 2, 2010
DARSHAN SINGH Vs. BALDEV SINGH	April 28, 2010
DARSHAN SINGH Vs. STATE OF PUNJAB	April 22, 2010
DARSHAN SINGH Vs. KUSHAT ASHRAM (REGD )	March 12, 2010
DARSHAN SINGH AND ANR Vs. AMAR SINGH AND ANR	September 16, 2010
DARSHAN SINGH AND ANR Vs. STATE OF PUNJAB	May 6, 2010
DARSHAN SINGH AND ORS Vs. AJIT SINGH AND ORS	November 22, 2010
DARSHAN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 26, 2010
DARSHAN SINGH AND ORS Vs. NARINDER KAUR AND ORS	July 27, 2010
DARSHAN SINGH CHAUHAN Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION	January 11, 2010
DARSHANA RANI Vs. STATE OF PUNJAB	December 15, 2010
DARSHNA DEVI Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
DARSHNA DEVI AND ORS Vs. SATBIR SINGH	April 5, 2010
DATA RAM Vs. STATE OF HARYANA AND ORS	August 26, 2010
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF PUNJAB	July 14, 2010
DAVINDER KUMAR Vs. GURPREET SINGH	October 12, 2010
DAVINDER MEHRA Vs. COMMISSIONER OF INCOME TAX	April 7, 2010
DAVINDER SINGH Vs. UNION TERRITORY, CHANDIGARH	September 7, 2010
DAVINDER SINGH ALIAS DALWINDER SINGH Vs. STATE OF PUNJAB	October 26, 2010
DAVINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	April 19, 2010
DAVINDER SINGH ASI Vs. STATE OF HARYANA	September 27, 2010
DAVINDER SINGH SON OF BAKHSHISH SINGH Vs. STATE OF PUNJAB	November 23, 2010
DAVINDERJIT SINGH Vs. STATE OF PUNJAB	December 1, 2010
DAYA KISHAN Vs. BANARSI DASS	January 21, 2010
DAYA NAND Vs. RISAL SINGH	January 22, 2010
DAYA NAND AND OTHERS Vs. BASANTI @ DHARMO DEVI AND OTHERS	September 6, 2010
DAYA RAM Vs. KANWAR PAL	January 8, 2010
DAYA RAM AND ANR Vs. KANTA AND ANR	August 27, 2010
DAYA SINGH Vs. GITA RAM AND ORS	February 26, 2010
DAYA SINGH Vs. MOHAN SINGH AND ORS	September 20, 2010
DAYA WANTI SHARMA Vs. DHARAMBIR KALA	September 6, 2010
DAYAL SARUP Vs. OM PARKASH	April 27, 2010
DAYAL SARUP Vs. OM PARKASH	February 24, 2010
DAYAL SINGH Vs. HIRA SINGH	August 16, 2010
DAYAL SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX	November 23, 2010
DAYAWANTI Vs. STATE OF HARYANA	July 2, 2010
DCM LIMITED Vs. STATE OF HARYANA AND ORS	March 31, 2010
DCM LIMITED Vs. STATE OF HARYANA	June 29, 2010
DCM LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 11, 2010
DEE DEVELOPMENT ENGINEERS LTD Vs. UNION OF INDIA AND ORS	February 8, 2010
DEE KAY EXPORTS Vs. UNION OF INDIA	October 26, 2010
DEEN MOHAMMAD Vs. ABDUL REHMAN	January 20, 2010
DEENA PAINTS (P) LTD Vs. SAROJ GUPTA	September 7, 2010
DEEP AGRO EXPORTS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	September 27, 2010
DEEP RAMAN SINGH Vs. ASHWANI KUMAR	August 23, 2010
DEEPA @ PARDEEP Vs. STATE OF HARYANA	November 22, 2010
DEEPA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
DEEPAK @ DEEPA Vs. STATE OF HARYANA AND ANOTHER	December 8, 2010
DEEPAK AGGARWAL Vs. STATE OF PUNJAB	January 11, 2010
DEEPAK AGGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.	December 16, 2010
DEEPAK GULATI Vs. STATE OF HARYANA	January 28, 2010
DEEPAK JAIN AND ANR Vs. STATE OF HARYANA	February 26, 2010
DEEPAK KUMAR Vs. STATE OF PUNJAB	September 8, 2010
DEEPAK KUMAR Vs. UNION TERRITORY OF CHANDIGARH	November 2, 2010
DEEPAK KUMAR Vs. STATE OF HARYANA AND ORS	November 22, 2010
DEEPAK KUMAR Vs. STATE OF PUNJAB	August 2, 2010
DEEPAK KUMAR AND ORS Vs. STATE OF PUNJAB	September 9, 2010
DEEPAK KUMAR GAUR Vs. STATE OF HARYANA	May 25, 2010
DEEPAK MALHOTRA Vs. STATE OF HARYANA	December 13, 2010
DEEPAK MASSEY AND ANR Vs. STATE OF HARYANA AND ANR	April 7, 2010
DEEPAK SHANDLYA Vs. STATE OF HARYANA	May 6, 2010
DEEPAK THAPAR Vs. RAVINDER THAPAR	February 3, 2010
DEEPINDER PARTAP SINGH BHADHAURIA AND ORS Vs. STATE OF HARYANA AND ORS	September 1, 2010
DEEPINDER SINGH MANN Vs. PUNJAB TECHNICAL UNIVERSITY	May 3, 2010
DEKA BABA JODH SACHIAR Vs. UNION OF INDIA	February 22, 2010
DELHI DIOCESAN TRUST ASSOCIATION Vs. USHA YADAV AND ORS	December 6, 2010
DELHI PRESS PATRA PARKASHAN PRIVATE LTD Vs. BIJENDER SINGH AND ORS	November 17, 2010
DELTON CABLES LIMITED FARIDABAD Vs. STATE OF HARYANA AND ANOTHER	October 15, 2010
DES RAJ Vs. MOHAN LAL	February 24, 2010
DES RAJ Vs. STATE OF PUNJAB	July 22, 2010
DES RAJ Vs. STATE OF HARYANA AND ORS.	November 15, 2010
DES RAJ KAMAL Vs. STATE OF PUNJAB AND ORS	October 13, 2010
DESH RAJ Vs. SH BHAGWAT DAYAL	May 14, 2010
DESH RAJ Vs. STATE OF HARYANA	December 13, 2010
DESIRE CREDENTIALS AND ANR Vs. DADA MOTORS	October 8, 2010
DEUTSCHE BANK AG Vs. M/S NAHAR INDUSTRIAL ENTERPRISES LTD.	July 27, 2010
DEV DUTT Vs. STATE OF HARYANA AND ORS	July 1, 2010
DEV RAJ Vs. STATE OF PUNJAB AND ORS	November 8, 2010
DEV RAJ Vs. STATE OF PUNJAB	February 19, 2010
DEV RAJ Vs. STATE OF PUNJAB AND OTHERS	November 29, 2010
DEV RAJ AND ORS Vs. STATE OF PUNJAB AND ANR	April 6, 2010
DEVA SINGH Vs. GRAM PANCHAYAT THURANA	May 11, 2010
DEVA SINGH, LAW OFFICER, HARYANA FINANCIAL CORPORATION Vs. THE STATE OF HARYANA AND ORS.	November 26, 2010
DEVENDER Vs. STATE OF HARYANA AND ORS	November 29, 2010
DEVENDER BOHRA Vs. STATE OF HARYANA AND ORS	April 27, 2010
DEVENDER KUMAR YADAV Vs. RAVINDER KUMAR SANGHI	September 21, 2010
DEVENDER PAL SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 17, 2010
DEVENDER SINGH Vs. STATE OF HARYANA AND ANR	December 13, 2010
DEVENDER SINGH AND ORS Vs. UNION OF INDIA & ORS	April 6, 2010
DEVI BAI AND OTHERS Vs. PUNJAB WAKF BOARD AND ORS	December 7, 2010
DEVI CHAND JAIN Vs. STATE OF PUNJAB	February 10, 2010
DEVI CHAND, JAGADHRI PROVINCIAL DIVISION, PWD, B AND R BRANCH Vs. EXECUTIVE ENGINEER	November 11, 2010
DEVI DUTT SHARMA AND ORS Vs. HARYANA BUREAU OF PUBLIC ENTERPRISES AND ORS	September 20, 2010
DEVI LAL AND ORS Vs. STATE OF PUNJAB AND ORS	August 27, 2010
DEVI LAL SIHAG AND OTHERS Vs. STATE OF HARYANA	September 17, 2010
DEVI SINGH Vs. GRAM PANCHAYAT AND ORS	March 12, 2010
DEVINDER AND ANR Vs. STATE OF HARYANA	October 27, 2010
DEVINDER GUPTA Vs. STATE OF HARYANA AND ANR	April 8, 2010
DEVINDER KAUR Vs. MATA SHAKTI MANDIR AND AND ORS	September 20, 2010
DEVINDER KAUR Vs. CHILD WELFARE COUNCIL	August 26, 2010
DEVINDER KUMAR ALIAS SONU Vs. STATE OF HARYANA	January 22, 2010
DEVINDER KUMAR JAIN AND ANR Vs. LIFE INSURANCE CORPORATION OF INDIA	September 28, 2010
DEVINDER MOHAN Vs. U T CHANDIGARH	January 19, 2010
DEVINDER SEHDEV Vs. MALKIAT SINGH	December 2, 2010
DEVINDER SINGH Vs. UNION OF INDIA	February 10, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB AND ANR	April 5, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB AND ANR	March 29, 2010
DEVINDER SINGH Vs. STATE OF PUNJAB	March 9, 2010
DEVINDER SINGH ALIAS BHOLA Vs. STATE OF PUNJAB	November 1, 2010
DEVINDER SINGH ALIAS DEVINDER KUMAR Vs. STATE OF PUNJAB	February 19, 2010
DEVINDER SINGH AND ANR Vs. STATE OF PUNJAB	October 25, 2010
DEVKINANDAN BANGUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 1, 2010
DHAN SINGH AND ANR Vs. VED SINGH AND ORS	April 22, 2010
DHANA Vs. MEWA DEVI	October 26, 2010
DHANI RAM Vs. STATE OF HARYANA	April 8, 2010
DHANMEET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 23, 2010
DHANNA RAM Vs. STATE OF PUNJAB AND ORS	August 6, 2010
DHANRAJ KEDIA Vs. STATE OF HARYANA	January 19, 2010
DHARAM CHAND Vs. DARYA SINGH AND ORS	April 5, 2010
DHARAM PAL Vs. STATE OF HARYANA	January 7, 2010
DHARAM PAL Vs. STATE OF HARYANA	July 19, 2010
DHARAM PAL Vs. STATE OF U.T. CHANDIGARH	October 27, 2010
DHARAM PAL Vs. RAM BAHADUR	July 29, 2010
DHARAM PAL Vs. STATE OF PUNJAB	September 13, 2010
DHARAM PAL Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED	March 25, 2010
DHARAM PAL Vs. RUKMASH	November 16, 2010
DHARAM PAL SAGHERA Vs. HARSHINDER KAUR SAGHERA AND ORS	August 4, 2010
DHARAM PAL SHARDA Vs. STATE OF PUNJAB	April 8, 2010
DHARAM PAL SON OF CHHAJJU RAM Vs. STATE OF PUNJAB	August 25, 2010
DHARAM PRAKASH Vs. LACHHI RAM	September 23, 2010
DHARAM RAJ @ DHAMAJA Vs. STATE OF HARYANA AND ORS	December 24, 2010
DHARAM SINGH Vs. STATE OF U T	September 6, 2010
DHARAM SINGH Vs. STATE OF PUNJAB	November 29, 2010
DHARAM SINGH AND ORS Vs. STATE OF PUNJAB	April 6, 2010
DHARAM SINGH AND ORS Vs. SURESH AND ORS	August 3, 2010
DHARAM SINGH HOODA Vs. STATE OF HARYANA AND OTHERS	October 7, 2010
DHARAM VIR SHARMA AND ORS Vs. UNION OF INDIA AND ORS	April 20, 2010
DHARAMBIR Vs. CHET RAM	February 2, 2010
DHARAMBIR Vs. STATE OF HARYANA	August 17, 2010
DHARAMBIR ALIAS DHOLA SON OF PREMDIN Vs. STATE OF HARYANA	December 6, 2010
DHARAMBIR SINGH Vs. STATE OF HARYANA	December 13, 2010
DHARAMBIR SINGH AND ORS Vs. BJINDER AND ORS	November 8, 2010
DHARAMBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 27, 2010
DHARAMBIR SINGH THROUGH L RS , SMT ONKARI THROUGH L RS AND ORS Vs. STATE OF HARYANA AND ORS	April 21, 2010
DHARAMPAL Vs. RAM JAWARI	March 22, 2010
DHARAMPAL Vs. DHANNI DEVI	August 18, 2010
DHARAMPAL Vs. MANGAT RAM AND ORS	November 22, 2010
DHARAMPAL SINGH Vs. BALKAR SINGH AND ORS	December 2, 2010
DHARAMPAL SINGH Vs. HARYANA STATE	April 21, 2010
DHARAMPAL SINGH Vs. JAGTAR SINGH	January 25, 2010
DHARAMVEER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD	January 11, 2010
DHARAMVIR Vs. STATE OF HARYANA	January 8, 2010
DHARAMVIR Vs. STATE OF HARYANA	April 29, 2010
DHARAMVIR Vs. STATE OF HARYANA	October 25, 2010
DHARAMVIR Vs. INDER PAL	December 3, 2010
DHARAMVIR Vs. STATE OF HARYANA AND ORS	September 20, 2010
DHARAMVIR ALIAS SABHI Vs. STATE OF PUNJAB	August 3, 2010
DHARAMVIR SINGH Vs. BALJIT SINGH	October 25, 2010
DHARMA Vs. STATE OF HARYANA	November 22, 2010
DHARMENDER AND ANR Vs. STATE OF HARYANA AND ORS	November 23, 2010
DHARMENDER AND SHER SINGH AND ORS Vs. STATE OF HARYANA	May 3, 2010
DHARMINDER KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR	August 25, 2010
DHARMINDER KUMAR SOOD Vs. USHAMA SOOD	October 25, 2010
DHARMINDER SINGH Vs. BALWINDER SINGH	February 26, 2010
DHIR SINGH Vs. UNION OF INDIA	January 21, 2010
DHIR SINGH BELDAR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR, AND OTHERS	April 26, 2010
DHUP SINGH Vs. PHULLA RAM	April 28, 2010
DIDAR SINGH Vs. UNION OF INDIA	March 10, 2010
DIDAR SINGH Vs. STATE OF PUNJAB	April 23, 2010
DIDAR SINGH @ BILLO DAMAN Vs. STATE OF PUNJAB	November 22, 2010
DIDAR SINGH @ DARA Vs. STATE OF PUNJAB	May 13, 2010
DIGITAL DATA SYSTEMS Vs. ADHUNIK POWER SYSTEMS P. LTD.	July 12, 2010
DILAWAR KHAN Vs. RAVINDER KUMAR	February 2, 2010
DILAWAR SINGH Vs. STATE OF PUNJAB	September 22, 2010
DILAWAR SINGH AND ANR Vs. GURMEET KAUR AND ORS	March 12, 2010
DILBAG SINGH Vs. STATE OF PUNJAB	February 4, 2010
DILBAG SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	April 23, 2010
DILBAG SINGH AND ORS Vs. HOME SECRETARY TO GOVERNMENT AND ORS	July 20, 2010
DILBAG SINGH AND OTHERS Vs. STATE OF PUNJAB	September 8, 2010
DILBAGH SINGH Vs. AMRIK SINGH	August 12, 2010
DILBAGH SINGH Vs. SH KRISHNA MOHAN, IAS AND ANOTHER	September 7, 2010
DILBAGH SINGH ALIAS BAGHA SON OF SADA RAM Vs. STATE OF PUNJAB	December 7, 2010
DILBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA	September 15, 2010
DILJOT SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA	November 18, 2010
DILRAJ SINGH @ LADDI & ORS Vs. STATE OF PUNJAB & ANR	September 6, 2010
DILRAJ SINGH AND ANR Vs. STATE OF PUNJAB	November 15, 2010
DILSHAD Vs. STATE OF HARYANA	February 22, 2010
DIMPI RANI Vs. STATE OF HARYANA AND OTHERS	August 13, 2010
DIMPLE CHOPRA Vs. VISHAL SWARA AND ANR	April 6, 2010
DIN DAYAL Vs. PIYUSH	October 4, 2010
DINESH Vs. STATE OF HARYANA	January 28, 2010
DINESH Vs. STATE OF HARYANA	November 18, 2010
DINESH KUMAR Vs. STATE OF PUNJAB	September 7, 2010
DINESH KUMAR Vs. ROSHNI DEVI	January 20, 2010
DINESH KUMAR Vs. CHANDERKALA AND ANOTHER	July 26, 2010
DINESH KUMAR Vs. STATE OF HARYANA AND OTHERS	August 3, 2010
DINESH KUMAR AND ANR Vs. NEELAM HANDA AND ORS	March 12, 2010
DINESH SHARMA Vs. CHIEF COMMISSIONER OF INCOME TAX	January 12, 2010
DIRECTOR ANIMAL HUSBANDRY AND ORS Vs. HARWINDER SINGH SON OF DALJIT SINGH AND ANR	April 8, 2010
DIRECTOR FOOD AND SUPPLIES DEPARTMENT PUNJAB Vs. PREM KUMAR	March 9, 2010
DISABLED PERSONS ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER	September 6, 2010
DISTRICT MANAGER, FOOD CORPORATION OF INDIA Vs. NATHU RAM RISHI PAL	March 2, 2010
DIVISIONAL FOREST OFFICER Vs. CHAMELI	June 30, 2010
DIVISIONAL FOREST OFFICER (SFPL), BHIWANI NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. DES RAJ	May 12, 2010
DIVISIONAL FOREST OFFICER (SOCIAL FORESTRY PROJECT), BHIWANI, NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL), BHIWANI Vs. ROSHNI DEVI AND ANOTHER	May 18, 2010
DIVISIONAL FOREST OFFICER (SOCIAL FORESTRY), BHIWANI AND ANOTHER Vs. ATTAR SINGH AND OTHERS	May 19, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. BIRMATI W/O SH RAJBIR	March 2, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) BHIWANI Vs. MAYA DEVI AND OTHERS	March 31, 2010
DIVISIONAL FOREST OFFICER (TERRITORIAL) FOREST DEPARTMENT Vs. SH RAMA NAND AND ANR	April 29, 2010
DIVISIONAL FOREST OFFICER, (TERRITORIAL) Vs. SMT MAYA DEVI W/O SH RAM CHANDER	March 30, 2010
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT,; SH ISHWAR AND ANR ; NIRMALA AND ANR AND SHRI JAGBIR SINGH AND ANR	April 26, 2010
DIVISIONAL RAILWAY MANAGER Vs. JOGINDER KAUR	May 6, 2010
DIVISIONAL RAILWAY MANAGER NORTHERN RAILWAY Vs. URMILA DEVI	September 7, 2010
DIVYA JAIN AND ANR Vs. STATE OF HARYANA	April 5, 2010
DOGAR ALIAS HANS RAJ Vs. STATE OF HARYANA	August 5, 2010
DOW CHEMICAL INTERNATIONAL P LTD Vs. STATE OF HARYANA	September 8, 2010
DR SATISH KANT AND ORS Vs. STATE OF PUNJAB AND ORS	May 4, 2010
DR. ASHWANI KUMAR DALAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	August 3, 2010
DR. JAGDEV INDER SINGH Vs. THE PRESIDENT, LAND ACQUISITION TRIBUNAL, IMPROVEMENT TRUST AND ORS.	October 6, 2010
DR. JANAK NARENDRA Vs. STATE OF HARYANA AND OTHERS	August 30, 2010
DR. RAMA GARG Vs. STATE OF PUNJAB AND OTHERS	December 16, 2010
DR. RAMESH ANAND AND Vs. CH. ISHWAR DASS HIGH SCHOOL (REGISTERED)	September 17, 2010
DR. RAVI PRASHAR Vs. PANJAB UNIVERSITY, CHANDIGARH	June 30, 2010
DR. ROHTAS KANWAR YADAV Vs. UNION OF INDIA (UOI) AND ORS.	November 11, 2010
DR. TILAK RAJ Vs. STATE OF HARYANA AND ANR.	December 15, 2010
DRAWING & DISBURSING OFFICER, OFFICE OF GENERAL MANAGER Vs. INCOME TAX OFFICER	April 8, 2010
DSM PHARMA CHEMICALS VENLO B.V. Vs. VIJAY KUMAR GARG	October 26, 2010
DULT C A S S LTD Vs. PUNJAB STATE THROUGH SECRETARY AND ORS	May 6, 2010
DUNI CHAND Vs. STATE OF HARYANA	January 27, 2010
DUNNI SINGH Vs. STATE OF HARYANA	October 4, 2010
DURA RAM AND ORS Vs. MUNICIPAL COMMITTEE AND ORS	December 13, 2010
DURGA PARSHAD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	March 9, 2010
DUSHYANT KUMAR Vs. SANTOSH RANI AND ORS	October 5, 2010
DWARKI DEVI Vs. ANITA KAPILA	January 7, 2010
EAST INDIA COTTON MANUFACTURING COMPANY LTD Vs. PARSU RAM SINGH	July 2, 2010
EHC VIRENDER SINGH Vs. STATE OF HARYANA AND OTHERS	August 11, 2010
EICHER TRACTORS LIMITED AND ANR Vs. STATE OF HARYANA AND ANR	December 2, 2010
EIDER PW1 COMMUNICATION LTD AND ORS Vs. UNION OF INDIA (UOI) AND ANR	October 25, 2010
ELECTRONICS CONTROL INSTRUMENTS Vs. UNION OF INDIA	November 17, 2010
EMPLOYEES STATE INSURANCE COR Vs. NIRANKARI BUS SERVICE	November 11, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. PADMA BHAWAN ENGINEERS P LTD	December 2, 2010
ENERGY INFRASTRUCTURE (INDIA) LIMITED Vs. S BHAGWAN ENTERPRISES AND ANR	November 8, 2010
ENTREPRENEURS (CALCUTTA) PVT LTD Vs. KANWAR SINGH	March 15, 2010
ER KARNAIL SINGH MANN AND ANR Vs. PRITAM SINGH	April 8, 2010
ERSTWHILE H V P N L Vs. BAG POLY INTERNATIONAL PVT LTD	January 12, 2010
EX HEAD CONSTABLE SHAMSHER SINGH Vs. STATE OF PUNJAB	October 6, 2010
EX-CONSTABLE DALEL SINGH Vs. STATE OF HARYANA AND OTHERS	June 29, 2010
EX-CONSTABLE, RANJIT SINGH Vs. STATE OF PUNJAB AND ORS	September 9, 2010
EX. CONSTABLE REENA RANI Vs. STATE OF HARYANA AND ORS.	September 28, 2010
EXCISE AND TAXATION COMMISSION, PUNJAB, PATIALA Vs. SIRHIND GAS SIRHIND	March 29, 2010
EXCISE AND TAXATION COMMISSIONER Vs. UNITECH LIMITED	April 5, 2010
EXCISE AND TAXATION OFFICER Vs. T.R. SOLVENT OIL PVT. LTD. AND ANR.	September 24, 2010
EXECUTIVE ENGINEER Vs. SANJAY RANA	December 3, 2010
EXECUTIVE ENGINEER HARYANA STATE AGRICULTUREAL MARKETING BOARD Vs. SACHIN	October 14, 2010
EXECUTIVE ENGINEER, DAM CONSTRUCTION AND SPILLWAY CONCRETING DIVISION RSD Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	April 20, 2010
EXECUTIVE ENGINEER, H S A M B , NEW GRAIN MARKET, G T ROAD, KARNAL Vs. SACHIN AND ANOTHER	March 25, 2010
EXECUTIVE ENGINEER, LOHAND CONSTRUCTION DIVISION, SYL CANAL PROJECT Vs. PREM SINGH AND ANR	July 29, 2010
FAIR DEAL TENT HOUSE Vs. HARPREET SINGH	August 27, 2010
FAQUIR CHAND Vs. STATE OF HARYANA	January 7, 2010
FARIDABAD COMPLEX ADMINISTRATION Vs. NEM CHAND (DEAD)	February 10, 2010
FARIDABAD COMPLEX ADMINISTRATION (NOW MUNICIPAL CORPORATION) AND ANR Vs. RAJA RAM	May 3, 2010
FARIDABAD GURGAON MINERALS Vs. STATE OF HARYANA	January 21, 2010
FATEH (DEAD) THROUGH HIS LEGAL REPRESENTATIVES Vs. THE STATE OF HARYANA AND ANR.	September 20, 2010
FATEH SINGH Vs. HARI CHAND AND ORS	November 26, 2010
FAUJA SINGH Vs. RESHAM SINGH AND ORS.	August 13, 2010
FIBERFILL ENGINEERS Vs. STATE OF PUNJAB	October 26, 2010
FIROJ KHAN Vs. SMT. LAJWANTI AND OTHERS	September 8, 2010
FOOD CORPORATION OF INDIA Vs. RICHH PAL SWAMI	September 13, 2010
FOOD CORPORATION OF INDIA Vs. HARINDRA AND COMPANY	September 6, 2010
FOOD CORPORATION OF INDIA AND ANOTHER Vs. SUDHIR KHETARPAL	December 20, 2010
FOOD CORPORATION OF INDIA AND ORS Vs. NAND GOPAL	March 29, 2010
FOOD CORPORATION OF INDIA AND ORS Vs. SUDAGAR SINGH AND ANR	May 27, 2010
FRIENDS CASTINGS (P) LTD. Vs. COMMISSIONER OF INCOME TAX	September 20, 2010
FRONTLINE DEVELOPERS LTD Vs. ARUN KUMAR	May 7, 2010
G C MODEL SENIOR SECONDARY SCHOOL DISTRICT MEWAT Vs. STATE OF HARYANA	November 12, 2010
G C VERMA Vs. UNION OF INDIA & ORS	March 4, 2010
G.S. PROMOTERS Vs. THE UNION OF INDIA (UOI) AND ORS.	December 1, 2010
G.S. SETHI & COMPANY Vs. STATE OF PUNJAB	February 2, 2010
GAGAN STEELS SALES Vs. UNION OF INDIA AND ORS	October 11, 2010
GAGAN TRADERS Vs. JASPREET SINGH	January 25, 2010
GAGAN TRADERS Vs. JASPREET SINGH	September 1, 2010
GAGANDEEP AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 8, 2010
GAGANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.	December 1, 2010
GAGANDEEP SINGH Vs. STATE OF PUNJAB	November 1, 2010
GAGANDEEP SINGH Vs. CHARANJEET KAUR AND ORS	October 4, 2010
GAGNEEN KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	December 21, 2010
GAJE NAND Vs. STATE OF HARYANA	February 1, 2010
GAJINDER SINGH Vs. RAVINDER KUMAR SHARMA	August 3, 2010
GAJJAN SINGH Vs. SIMERDEEP KAUR	December 23, 2010
GAJO Vs. KANWAR RAJ SINGH	March 16, 2010
GANESH AGRO Vs. UNION OF INDIA	December 1, 2010
GANESH PARSHAD AGGARWAL Vs. SUSHILA AND ORS	November 18, 2010
GANESH RICE MILLS Vs. STATE OF HARYANA AND ORS.	August 30, 2010
GANGA RAM Vs. NANAK	November 15, 2010
GARDEN SINGH Vs. VIDE SHARMA AND ORS	May 4, 2010
GARG AGRO CHEMICALS Vs. STATE OF PUNJAB	December 21, 2010
GARG CONSTRUCTION COMPANY Vs. STATE OF PUNJAB	January 15, 2010
GARG RICE AND GENERAL MILLS Vs. STATE OF PUNJAB AND ANR	November 15, 2010
GAURAV CHHABRA Vs. U T ADMINISTRATION AND ORS	August 13, 2010
GAURAV GARG Vs. STATE OF HARYANA	February 25, 2010
GAURAV KOHLI Vs. ADITI KOHLI	November 18, 2010
GAURAV SAINI Vs. MANAV SAMAJ KALYAN KENDRA BHARAT BRANCH	July 28, 2010
GAURAV SHARMA Vs. MOORTI DEVI	January 22, 2010
GAUTAM TANWAR Vs. STATE OF PUNJAB	September 8, 2010
GAYA PRASHAD Vs. STATE OF HARYANA	March 8, 2010
GAZE SINGH Vs. STATE OF HARYANA	March 25, 2010
GEETA Vs. SATTU AND ORS	February 26, 2010
GEETA & ORS. Vs. CHANDGI RAM & ORS.	October 27, 2010
GEETA BALA Vs. STATE OF PUNJAB	September 6, 2010
GEETA DEVI WIDOW OF ONKAR PARSAD AND ORS Vs. DARSHAN SINGH SON OF GAJJAN SINGH AND ORS	December 23, 2010
GEETA RANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	December 8, 2010
GEJO Vs. STATE BANK OF PATIALA	October 13, 2010
GENERAL MANAGER REGULATORY PUNJAB URBAN AND DEVELOPMENT AUTHORITY Vs. NATH SINGH	January 8, 2010
GENERAL MANAGER, P.R.T.C. AND ANOTHER Vs. DARSHAN SINGH	December 10, 2010
GHANSHYAM Vs. STATE OF HARYANA	November 19, 2010
GHARSA RAM Vs. STATE OF HARYANA AND ORS	November 12, 2010
GHARSI RAM Vs. PARMANAND	October 7, 2010
GIAN CHAND Vs. STATE OF HARYANA	February 9, 2010
GIAN CHAND Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER	May 25, 2010
GIAN CHAND AND ANR Vs. SAT PAL	August 27, 2010
GIAN KAUR Vs. JASWINDER KAUR @ INDERJIT KAUR	April 29, 2010
GIAN SINGH Vs. STATE OF PUNJAB AND OTHERS	August 18, 2010
GIAN SINGH Vs. STATE OF HARYANA	April 6, 2010
GIAN SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETIES, DASUYA AND ANOTHER	May 24, 2010
GIAN SINGH Vs. STATE OF PUNJAB	September 17, 2010
GIAN SINGH Vs. STATE OF PUNJAB	December 16, 2010
GIANI RAM Vs. STATE OF HARYANA	September 13, 2010
GIANI RAM Vs. STATE OF HARYANA	April 1, 2010
GIANI RAM Vs. TARUN DAHIYA AND ORS	April 20, 2010
GIRDHARI LAL Vs. STATE OF HARYANA	April 19, 2010
GIRDHARI LAL Vs. VINOD KUMAR MITTAL	October 28, 2010
GIYARSHI Vs. KURUKSHETRA UNIVERSITY AND OTHERS	March 9, 2010
GLOBAL AGRI SYSTEM PVT LTD Vs. INDIAN OIL CORPORATION LTD	October 26, 2010
GMP FINISHING MILLS Vs. COMMISSIONER OF C EX	February 3, 2010
GOBIND SINGH Vs. IMPROVEMENT TRUST AND ORS	August 2, 2010
GOBIND SINGH Vs. STATE OF HARYANA	August 3, 2010
GOBIND SINGH AND ANR Vs. STATE OF PUNJAB	January 20, 2010
GOBIND TRADING CO. Vs. STATE OF PUNJAB AND ORS.	July 1, 2010
GOBIND TRADING COMPANY Vs. NISSING CO-OPERATIVE MARKETING CUM-PROCESSING SOCIETY LTD	February 18, 2010
GODWIN STEELS (P) LTD Vs. COMMR OF C EX	May 4, 2010
GOEL BRICK INDUSTRIES Vs. RADHA SWAMI BRICK CO	September 14, 2010
GOEL DIE CAST LTD Vs. COMMISSIONER OF INCOME TAX	November 10, 2010
GOKAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	September 1, 2010
GOLD FIELD SIKSHA SANSTHA Vs. STATE OF HARYANA AND OTHERS	May 24, 2010
GOODWILL HIRE PURCHASE CORPORATION Vs. DALJIT SINGH	June 30, 2010
GOPAL CHANDER Vs. U T	April 5, 2010
GOPAL KAUR Vs. STATE OF PUNJAB	March 11, 2010
GOPAL KRISHAN Vs. STATE OF PUNJAB AND ORS	December 13, 2010
GOPAL KRISHAN ARYA AND ANR Vs. DEVENDER DIVEDI AND ANR	March 22, 2010
GOPAL MILLS Vs. CHIEF COMMISSIONER (CZ) AND ORS	August 4, 2010
GOPAL PANDIT Vs. PUNJAB AND HARYANA HIGH COURT	November 30, 2010
GOPAL SINGH Vs. RAGHBIR SINGH	May 17, 2010
GOPI RAM Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ANR	April 20, 2010
GORA LAL JAIN Vs. STATE OF PUNJAB AND ORS	April 8, 2010
GORDHAN Vs. PREM NATH GUPTA AND OTHERS	September 7, 2010
GOVERDHAN SINGH AND ORS Vs. ROHTAS AND ORS	October 25, 2010
GOVIND MEHTA Vs. STATE OF HARYANA	November 2, 2010
GOYAL MOTOR PARTS Vs. STATE OF PUNJAB AND ANOTHER	March 15, 2010
GRAM PANCHAYAT Vs. VIKARM SINGH	October 25, 2010
GRAM PANCHAYAT Vs. SHEO KARAN AND ORS	October 29, 2010
GRAM PANCHAYAT Vs. SADHU RAM AND ORS	November 25, 2010
GRAM PANCHAYAT Vs. RATTNI DEVI AND ORS	February 1, 2010
GRAM PANCHAYAT BAHADURPUR Vs. SOCIAL EDUCATION & PANCHAYAT OFFICER	May 13, 2010
GRAM PANCHAYAT BHADSON Vs. STATE OF PUNJAB	September 9, 2010
GRAM PANCHAYAT BHORA KALAN Vs. KESAR DEVI	November 15, 2010
GRAM PANCHAYAT DEHLWAS Vs. RAJ KUMAR	January 7, 2010
GRAM PANCHAYAT OF VILLAGE KUM-KALAN Vs. STATE OF PUNJAB	April 7, 2010
GRAM PANCHAYAT RAIPUR Vs. STATE OF PUNJAB AND ORS	September 21, 2010
GRAM PANCHAYAT SAHUPURA Vs. PANNA LAL	January 14, 2010
GRAM PANCHAYAT TALWANDI PURDAL AND ANR Vs. STATE OF PUNJAB AND ORS	September 15, 2010
GRAM PANCHAYAT UJHA Vs. STATE OF HARYANA	January 6, 2010
GRAM PANCHAYAT VILLAGE MATTAR HITHAR Vs. STATE OF PUNJAB	April 9, 2010
GRAM PANCHAYAT VILLAGE WALLE SHAH UTTAR Vs. STATE OF PUNJAB AND ORS	November 9, 2010
GRAM PANCHAYAT, BASSI CHHANA SHER SINGH Vs. THE STATE OF PUNJAB AND ORS.	November 18, 2010
GRAM PANCHAYAT, THURANA Vs. COMMISSIONER, HISAR DIVISION, HISAR	January 29, 2010
GRAM PANCHAYAT, VILLAGE JOSHI CHAUHAN Vs. BAL KISHAN	February 15, 2010
GRASIM INDUSTRIES LTD Vs. UNION OF INDIA	September 21, 2010
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. STATE OF PUNJAB	January 14, 2010
GREEN AVENUE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER	October 27, 2010
GREWAL RICE AND GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION	October 4, 2010
GRIP WELL FORGINGS AND TOOLS Vs. STATE OF PUNJAB AND ORS.	August 27, 2010
GROUP 4 SECURITAS INDIA PVT LTD Vs. SURYA PHARMACEUTICALS LTD	December 15, 2010
GROZ BECKERT ASISA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH	October 27, 2010
GUL DEVI AND ANR Vs. SURJIT SINGH AND ORS	March 9, 2010
GULAB SINGH Vs. STATE OF HARYANA AND ANOTHER	March 18, 2010
GULABO DEVI AND ANR Vs. STATE OF HARYANA AND ORS	December 3, 2010
GULATI STONE CRUSHER AND ORS Vs. STATE OF HARYANA AND ORS	February 25, 2010
GULJAR SINGH Vs. STATE OF HARYANA	December 10, 2010
GULSHAN KUMAR Vs. STATE OF PUNJAB	October 4, 2010
GULSHAN KUMAR Vs. ANIL KUMAR	November 12, 2010
GULSHAN KUMAR KHURANA Vs. KAMLESH KUMARI	April 23, 2010
GULSHAN KUMAR PAHWA AND MAMAN CHAND MATE RAM Vs. USHA GARG AND ORS	August 13, 2010
GULSHANJIT KAUR Vs. STATE OF PUNJAB AND ORS	August 26, 2010
GULZAR SINGH Vs. STATE OF PUNJAB	May 26, 2010
GULZAR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT	February 23, 2010
GULZAR SINGH Vs. BRIJ LAL	August 2, 2010
GULZAR SINGH Vs. STATE OF PUNJAB	May 4, 2010
GULZAR SINGH Vs. JAIPAL SINGH	November 25, 2010
GULZAR SINGH Vs. STATE OF HARYANA	February 19, 2010
GULZAR SINGH AND ANR Vs. DALWAR KAUR AND ORS	October 5, 2010
GULZAR SINGH AND ORS Vs. STATE OF PUNJAB	September 10, 2010
GULZAR SINGH AND OTHERS Vs. SANTOSH RANI AND OTHERS	December 7, 2010
GULZARA SINGH Vs. BALRAM KUMAR	March 11, 2010
GULZARI RAM Vs. STATE OF PUNJAB	March 9, 2010
GUNVANEET KAUR @ RENEE Vs. PRESIDING OFFICER, LABOUR COURT	February 10, 2010
GUNWANT KAUR Vs. IMPROVEMENT TRUST	May 20, 2010
GUPTA IMPEX Vs. UNION OF INDIA	May 26, 2010
GUPTA RICE MILL (P) LTD Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANR	August 25, 2010
GUR JAI PAL SINGH Vs. STATE OF PUNJAB AND OTHERS	May 25, 2010
GURA SINGH Vs. AJAIB SINGH BHATTI	April 19, 2010
GURBAKSH SINGH AND ORS Vs. STATE OF HARYANA	September 6, 2010
GURBAX KAUR Vs. STATE OF PUNJAB AND ANR	December 9, 2010
GURBAX KAUR Vs. SMT. SANTOSH KUMARI AND ANR.	September 20, 2010
GURBAX SINGH Vs. UNION OF INDIA	March 16, 2010
GURBAX SINGH ALIAS MANGA Vs. STATE OF PUNJAB	September 21, 2010
GURBAX SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 17, 2010
GURBAX SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	October 26, 2010
GURBAX SINGH SON OF VEER SINGH AND PARAMJIT SINGH @ GOLU SON OF GOBIND RAM Vs. STATE OF PUNJAB	April 22, 2010
GURBHEJ SINGH Vs. STATE OF PUNJAB	January 8, 2010
GURBUX SINGH Vs. STATE OF HARYANA	May 20, 2010
GURBUX SINGH Vs. UNION OF INDIA	November 12, 2010
GURCHARAN KAUR Vs. AJIT SINGH AND ANR	January 29, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	November 25, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	September 3, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	February 19, 2010
GURCHARAN SINGH Vs. IQBAL SINGH	January 14, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	January 12, 2010
GURCHARAN SINGH Vs. AMRIK SINGH	January 21, 2010
GURCHARAN SINGH Vs. PUNJAB STATE	May 24, 2010
GURCHARAN SINGH Vs. MUKHTIAR SINGH	April 30, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	April 7, 2010
GURCHARAN SINGH Vs. AMRIK SINGH AND ANR	March 15, 2010
GURCHARAN SINGH Vs. SECRETARY URBAN DEVELOPMENT, GOVERNMENT OF HARYANA	February 3, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	December 23, 2010
GURCHARAN SINGH Vs. THAKURDWARA NAUHARIAN TRUST SOCIETY (REGD ) AND ORS	December 7, 2010
GURCHARAN SINGH Vs. STATE OF PUNJAB	June 29, 2010
GURCHARAN SINGH Vs. JASWANT SINGH	November 16, 2010
GURCHARAN SINGH ALIAS CHANAN SINGH Vs. STATE OF PUNJAB	October 26, 2010
GURCHARAN SINGH AND ANR Vs. GURDARSHAN SINGH AND ORS	May 11, 2010
GURCHARAN SINGH AND ANR Vs. STATE OF PUNJAB	November 9, 2010
GURCHARAN SINGH AND JAWLA SINGH Vs. STATE OF PUNJAB	April 28, 2010
GURCHARAN SINGH AND ORS Vs. RAJ DULARI AND ORS	October 29, 2010
GURCHARAN SINGH AND ORS Vs. SUKHDEV SINGH	February 26, 2010
GURCHARAN SINGH AND ORS Vs. JASPAL KAUR AND ORS	December 23, 2010
GURCHARAN SINGH AND ORS Vs. BACHINT KAUR AND ORS	March 9, 2010
GURCHARAN SINGH DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. JOINT DIRECTOR PANCHAYATS-CUM-COMMISSIONER, PUNJAB	September 15, 2010
GURCHET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 12, 2010
GURDARSHAN SINGH Vs. BALWINDER SINGH	July 16, 2010
GURDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	December 7, 2010
GURDARSHAN SINGH AND ANOTHER Vs. JAGAN NATH AND OTHERS	September 8, 2010
GURDAS RAM Vs. CHARAN SINGH RAI	September 6, 2010
GURDAS SINGH Vs. STATE OF PUNJAB	November 2, 2010
GURDAS SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 21, 2010
GURDAWARA SAHIB AND ORS Vs. TARSEM LAL	August 5, 2010
GURDAWARA SHRI KALYAN SIR AMRITSAR Vs. MUNICIPAL COMMITTEE	October 14, 2010
GURDAYAL Vs. STATE OF HARYANA	April 28, 2010
GURDAYAL Vs. STATE OF HARYANA AND ANR	October 8, 2010
GURDEEP KAUR AND ORS Vs. NANAK CHAND AND ORS	November 16, 2010
GURDEEP KAUR W/O AVTAR SINGH Vs. STATE OF PUNJAB	November 9, 2010
GURDEEP RAM @ SHAMMA Vs. STATE OF PUNJAB	March 12, 2010
GURDEEP SACHDEVA Vs. TRIPTA KAUR	October 5, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS	August 23, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB	May 17, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB	January 22, 2010
GURDEEP SINGH Vs. BALBIR SINGH AND OTHERS	July 22, 2010
GURDEEP SINGH Vs. NEW THIND TRADING COMPANY	February 26, 2010
GURDEEP SINGH Vs. GOPAL SINGH	February 24, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB AND ORS	November 8, 2010
GURDEEP SINGH Vs. STATE OF PUNJAB	April 21, 2010
GURDEEP SINGH Vs. SURESH CHANDER AND ANR.	August 12, 2010
GURDEEP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB	May 13, 2010
GURDEEP SINGH ALIAS GEETA Vs. STATE OF HARYANA	November 18, 2010
GURDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	April 19, 2010
GURDEEP SINGH AND ORS Vs. JEET SINGH AND ORS	April 22, 2010
GURDEV KAUR Vs. SAT PAL RAJ PAL	January 11, 2010
GURDEV KAUR Vs. STATE OF PUNJAB AND ORS	July 16, 2010
GURDEV KAUR Vs. STATE OF PUNJAB AND ORS	December 7, 2010
GURDEV KAUR ALIAS RANI Vs. SANJIV GARG AND ANR	November 17, 2010
GURDEV SINGH Vs. STATE OF PUNJAB	November 17, 2010
GURDEV SINGH Vs. STATE OF HARYANA	January 18, 2010
GURDEV SINGH Vs. STATE OF PUNJAB	February 5, 2010
GURDEV SINGH Vs. SWARAN SINGH	July 1, 2010
GURDEV SINGH Vs. NIRMAL SINGH	October 27, 2010
GURDEV SINGH Vs. GURBAX SINGH	July 30, 2010
GURDEV SINGH Vs. STATE OF PUNJAB AND ANR	August 3, 2010
GURDEV SINGH Vs. GEJO DEVI	February 18, 2010
GURDEV SINGH Vs. DATA RAM	February 3, 2010
GURDEV SINGH Vs. DALJIT SINGH	December 3, 2010
GURDEV SINGH Vs. STATE OF HARYANA	May 5, 2010
GURDEV SINGH @ MASTER Vs. STATE OF PUNJAB	September 7, 2010
GURDEV SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	September 30, 2010
GURDEV SINGH SON OF NANAK SINGH Vs. STATE OF PUNJAB	October 11, 2010
GURDIAL KAUR Vs. NIRMALA DEVI	October 4, 2010
GURDIAL SINGH Vs. JOGINDER SINGH	December 3, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB	January 27, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB	March 3, 2010
GURDIAL SINGH Vs. MAM CHAND	October 7, 2010
GURDIAL SINGH Vs. C.B.I.	December 6, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB	May 6, 2010
GURDIAL SINGH Vs. STATE OF PUNJAB	December 8, 2010
GURDIAL SINGH Vs. AMBALA CENTRAL COOPERATIVE BANK LTD	October 27, 2010
GURDIAL SINGH AND ANR Vs. HAZURA SINGH AND ORS	April 8, 2010
GURDIAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	July 26, 2010
GURDIAL TANWAR Vs. D P GOEL	September 17, 2010
GURDIP SINGH Vs. STATE OF PUNJAB AND ANR	December 9, 2010
GURDIP SINGH Vs. STATE OF PUNJAB	February 3, 2010
GURDIP SINGH @ KALA Vs. STATE OF PUNJAB	December 1, 2010
GURDIP SINGH @ SINDHU AND ORS Vs. STATE OF PUNJAB AND ANR	September 20, 2010
GURDIP SINGH AND ANR Vs. MOHINDER KAUR	April 5, 2010
GURDIP SINGH AND ORS Vs. MAHABIR SINGH AND ORS	March 29, 2010
GURDIP SINGH BATH Vs. UNION OF INDIA	May 14, 2010
GURDIP SINGH CHEEMA Vs. STATE OF PUNJAB AND ORS	November 18, 2010
GURDISH KAUR Vs. STATE OF PUNJAB	September 16, 2010
GURDIT SINGH Vs. VINOD KUMAR	October 1, 2010
GURDIT SINGH AND ORS. Vs. AMRIT PAL AND ORS.	September 28, 2010
GURDWARA COMMITTEE SINGH SABHA Vs. RAJINDER KAUR AND ORS	August 4, 2010
GURINDER SINGH Vs. STATE OF PUNJAB	September 27, 2010
GURINDER SINGH Vs. STATE OF PUNJAB AND ORS	December 10, 2010
GURINDER SINGH BATRA Vs. STATE OF PUNJAB	July 1, 2010
GURINDERJIT SINGH Vs. KARAMJEET SINGH	March 4, 2010
GURINDERJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	March 12, 2010
GURJANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 1, 2010
GURJEET KAUR Vs. STATE OF HARYANA	August 11, 2010
GURJEET SINGH Vs. MAJOR BHIM SAIN MEHTA (RETD.)	November 8, 2010
GURJEET SINGH Vs. MAJOR BHIM SAIN MEHTA	January 12, 2010
GURJINDER SINGH Vs. SECRETARY TO GOVERNMENT OF INDIA AND ORS	October 8, 2010
GURJIT KAUR Vs. STATE OF PUNJAB	November 1, 2010
GURJIT SINGH Vs. STATE OF PUNJAB	December 24, 2010
GURJIT SINGH Vs. M C JALANDHAR	November 25, 2010
GURJIT SINGH ALIAS GOGA Vs. STATE OF PUNJAB	February 19, 2010
GURLAL SINGH Vs. RAM KUMAR	February 24, 2010
GURLAL SINGH Vs. STATE OF PUNJAB	September 16, 2010
GURLAL SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL	March 26, 2010
GURLAL SINGH Vs. KULWANT SINGH AND ANR	December 7, 2010
GURLAL SINGH ALIAS GHAPPU Vs. STATE OF PUNJAB	July 1, 2010
GURLAL SINGH GREWAL Vs. UPPER INDIA STEEL MFG. AND ENGG. CO. LTD.	August 4, 2010
GURMAIL KAUR Vs. STATE OF PUNJAB	November 15, 2010
GURMAIL RAM Vs. AMRIK SINGH	January 15, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB	January 27, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB	May 13, 2010
GURMAIL SINGH Vs. AVTAR SINGH	October 1, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB AND ORS	September 29, 2010
GURMAIL SINGH Vs. GURDEV SINGH	April 22, 2010
GURMAIL SINGH Vs. STATE OF PUNJAB	April 20, 2010
GURMAIL SINGH ALIAS GAILA Vs. STATE OF PUNJAB AND ANR	July 27, 2010
GURMAIL SINGH LAMBARDAR Vs. STATE OF PUNJAB	November 15, 2010
GURMANRAJ SON OF DALJIT SINGH Vs. STATE OF PUNJAB	December 24, 2010
GURMEET KAUR Vs. STATE OF PUNJAB AND ORS	December 13, 2010
GURMEET LAL BHATIA Vs. PUNJAB WAKF BOARD	November 26, 2010
GURMEET RAM Vs. STATE OF PUNJAB	December 24, 2010
GURMEET SINGH Vs. WALIA BROTHERS	September 16, 2010
GURMEET SINGH Vs. STATE OF PUNJAB	April 19, 2010
GURMEET SINGH Vs. LOVELEEN KAUR	January 12, 2010
GURMEET SINGH Vs. STATE OF PUNJAB	February 10, 2010
GURMEET SINGH ALIAS CHINTU AND ANR Vs. STATE OF PUNJAB	September 9, 2010
GURMEET SINGH AND ANR Vs. STATE OF HARYANA	April 29, 2010
GURMEET SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 27, 2010
GURMEET SINGH DHILLON Vs. STATE OF PUNJAB	April 9, 2010
GURMEET SINGH SODHI Vs. KARNAIL SINGH	August 2, 2010
GURMEJ CHAND Vs. NIRMALJIT KAUR	September 7, 2010
GURMEJ KAUR ALIAS AJMER KAUR Vs. STATE OF PUNJAB	March 25, 2010
GURMEJ SINGH Vs. VIJAY KUMAR	December 17, 2010
GURMEJ SINGH AND ORS Vs. STATE OF PUNJAB	April 26, 2010
GURMEL SINGH Vs. STATE OF PUNJAB	July 1, 2010
GURMEL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	December 16, 2010
GURMINDER SINGH Vs. AMRITA KAUR	September 17, 2010
GURMIT SINGH Vs. JAGDISH KUMAR	October 25, 2010
GURMIT SINGH Vs. CHINDER SINGH	January 27, 2010
GURMIT SINGH Vs. STATE OF PUNJAB	January 22, 2010
GURMIT SINGH Vs. STATE OF PUNJAB AND ANR	March 22, 2010
GURMIT SINGH Vs. SAWINDER SINGH	February 24, 2010
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS	August 16, 2010
GURMIT SINGH AND BILLA Vs. STATE OF PUNJAB AND ANR	December 3, 2010
GURMUKH PAWAR Vs. STATE OF PUNJAB AND ANR	September 14, 2010
GURMUKH SINGH Vs. STATE OF PUNJAB	January 18, 2010
GURMUKH SINGH Vs. STATE OF HARYANA	January 8, 2010
GURMUKH SINGH Vs. STATE OF UT CHANDIGARH	April 6, 2010
GURMUKH SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS	November 2, 2010
GURMUKH SINGH Vs. SARWAN SINGH AND OTHERS	August 3, 2010
GURMUKH SINGH Vs. BHAGAT SINGH	May 10, 2010
GURMUKH SINGH Vs. AMAR SINGH	August 5, 2010
GURMUKH SINGH Vs. STATE OF PUNJAB	April 21, 2010
GURMUKH SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 23, 2010
GURMUKH SINGH TIWANA Vs. CENTRAL WAREHOUSE CORPORATION HEAD OFFICE NEW DELHI THROUGH MD	May 14, 2010
GURNAIB SINGH Vs. STATE OF U.T.	July 23, 2010
GURNAM BINDRA SINGH Vs. KULWANT SINGH	September 10, 2010
GURNAM SINGH Vs. STATE OF PUNJAB	July 14, 2010
GURNAM SINGH Vs. KAMALJIT KAUR AND ANR	June 28, 2010
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS	December 6, 2010
GURNAM SINGH Vs. PRITAM SINGH	May 11, 2010
GURNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	April 22, 2010
GURNAM SINGH Vs. STATE OF PUNJAB	January 29, 2010
GURNAM SINGH Vs. CHARANJIV BHARDWAJ	September 21, 2010
GURNAM SINGH AND ORS Vs. SWARAN KAUR	August 2, 2010
GURNAM SINGH BHELA Vs. STATE OF PUNJAB AND ORS	September 23, 2010
GURNAM SINGH SODHI Vs. AMARJIT SINGH SODHI	February 10, 2010
GURPAL SINGH Vs. STATE OF PUNJAB	August 2, 2010
GURPAL SINGH Vs. STATE OF PUNJAB	January 12, 2010
GURPIAR SINGH Vs. STATE OF PUNJAB AND ORS	April 20, 2010
GURPREET KAUR Vs. BALDEV KAUR	October 4, 2010
GURPREET KAUR Vs. BAGICHA SINGH	October 7, 2010
GURPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 7, 2010
GURPREET SINGH Vs. STATE OF PUNJAB	November 17, 2010
GURPREET SINGH Vs. PARAMJIT KAUR @ KAMALPREET KAUR	December 9, 2010
GURPREET SINGH @ LALI Vs. STATE OF PUNJAB	September 6, 2010
GURPREMJIT SINGH Vs. STATE OF PUNJAB	November 2, 2010
GURSAHIB SINGH Vs. STATE OF PUNJAB	April 5, 2010
GURSHARAN SINGH ALIAS SARNA Vs. STATE OF PUNJAB	April 23, 2010
GURTEJ SINGH Vs. STATE OF HARYANA	March 26, 2010
GURTEJ SINGH Vs. JAGTAR SINGH	January 11, 2010
GURTEJ SINGH Vs. STATE OF PUNJAB	January 25, 2010
GURU NANAK DEV UNIVERSITY AMRITSAR AND OTHERS Vs. JASPAL SINGH	December 7, 2010
GURU NANAK ITC Vs. STATE OF PUNJAB AND ORS	September 15, 2010
GURUDWARA THARA SAHIB Vs. STATE OF PUNJAB	January 12, 2010
GURUDWARA WELFARE SOCIETY Vs. MOHAN SINGH AND ORS	November 23, 2010
GURVEEN KAUR Vs. BALWANT KAUR AND ANR	July 7, 2010
GURVEER SINGH Vs. STATE OF PUNJAB	February 2, 2010
GURVINDER PAL SINGH Vs. KARAMJIT KAUR	October 4, 2010
GURVINDER SINGH Vs. STATE OF PUNJAB	May 20, 2010
GURVINDER SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL	May 14, 2010
GURVINDER SINGH Vs. GOVERNMENT OF INDIA	May 21, 2010
GURWINDER PAL SINGH Vs. HARWINDER KAUR	August 4, 2010
GURWINDER SINGH ALIAS GURINDER SINGH Vs. STATE OF PUNJAB	December 17, 2010
GURWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	December 9, 2010
GYANPEETH EDUCATIONAL SOCIETY (REGD ), SONEPAT Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
H B FIBRES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANR	February 1, 2010
H C GUPTA ASSISTANT GENERAL MANAGER Vs. PUNJAB STATE COOPERATIVE BANK LIMITED	January 20, 2010
H C JAI SINGH Vs. DIRECTOR GENERAL OF POLICE AND ORS	August 12, 2010
H C YASHPAL SINGH Vs. STATE OF HARYANA AND OTHERS	September 9, 2010
H K ROY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS	September 13, 2010
H S DOGRA Vs. AMRIK SINGH	December 16, 2010
H.C. AGGARWAL Vs. STATE OF PUNJAB THROUGH KULDEEP SINGH	July 15, 2010
H.L. CHAWLA Vs. STATE OF HARYANA AND ORS.	October 13, 2010
H.R.T.C, HIMACHAL ROAD TRANSPORT CORPORATION Vs. SANSAR SINGH	May 12, 2010
H.S. BAWA Vs. COMMISSIONER OF INCOME TAX	April 1, 2010
HAITI SINGH AND ANR. Vs. RAKESH KUMAR AND ORS.	September 28, 2010
HAKAM ALI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT	December 10, 2010
HAKAM AND ORS Vs. STATE OF HARYANA	December 2, 2010
HAKAM CHAND AND ORS Vs. STATE OF PUNJAB AND ORS	October 27, 2010
HAKAM SINGH Vs. STATE OF HARYANA	September 6, 2010
HAKAM SON OF BEER SINGH Vs. STATE OF HARYANA	September 17, 2010
HAKIMUDEEN Vs. STATE OF HARYANA	September 16, 2010
HAM RAJ GARG AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD	August 16, 2010
HAMID MOHAMMAD @ DEVA Vs. STATE OF PUNJAB	November 16, 2010
HAMIR SINGH Vs. STATE OF PUNJAB	September 1, 2010
HANIF Vs. STATE OF HARYANA	October 4, 2010
HANS RAJ Vs. STATE OF HARYANA	August 16, 2010
HANS RAJ Vs. KRISHAN PAL	November 1, 2010
HANS RAJ Vs. PUNJAB AND SIND BANK PATIALA	May 6, 2010
HANS RAJ Vs. STATE OF HARYANA	April 30, 2010
HANS RAJ Vs. DHARAM PAL AND ANOTHER	July 15, 2010
HANS RAJ Vs. SURINDER KAUR AND OTHERS	March 5, 2010
HANS RAJ Vs. STATE OF PUNJAB	December 21, 2010
HANS RAJ Vs. ADDITIONAL REGISTRAR (D), CO-OPERATIVE SOCIETIES AND ORS	October 13, 2010
HANS RAJ (NOW CONFINED IN CENTRAL JAIL) Vs. STATE OF HARYANA	October 25, 2010
HANS RAJ BHATIA Vs. VIJAY KUMAR	December 7, 2010
HANS RAJ SONI Vs. STATE OF PUNJAB AND ORS	September 1, 2010
HANSA Vs. STATE OF HARYANA	May 26, 2010
HANUMANT SINGH Vs. BABU SINGH AND OTHERS	February 4, 2010
HARBANS LAL Vs. PARVEEN KUMAR	December 24, 2010
HARBANS LAL Vs. STATE OF PUNJAB AND ORS	July 29, 2010
HARBANS LAL Vs. GURDEV SINGH	January 22, 2010
HARBANS LAL BHAWRA Vs. STATE OF PUNJAB	December 16, 2010
HARBANS LAL SAROYA Vs. STATE OF PUNJAB	April 27, 2010
HARBANS LAL SHARMA Vs. TARSEM LAL	November 15, 2010
HARBANS SINGH Vs. STATE OF PUNJAB AND ORS	July 29, 2010
HARBANS SINGH Vs. RAJINDER SINGH ALIAS KARTAR SINGH	March 23, 2010
HARBANS SINGH Vs. STATE OF HARYANA	September 29, 2010
HARBANS SINGH Vs. HARBHAJAN SINGH	October 25, 2010
HARBANS SINGH Vs. RAM SINGH	January 13, 2010
HARBANS SINGH Vs. ELECTION TRIBUNAL	September 16, 2010
HARBANS SINGH ALIAS GAGGAR Vs. STATE OF PUNJAB	April 20, 2010
HARBANS SINGH AND ORS Vs. MAHANT MANOHAR DASS AND ORS	August 11, 2010
HARBANS SINGH SON OF JAGAT SINGH Vs. DALIP SINGH AND ORS	August 19, 2010
HARBANS SINGH TARA SINGH Vs. STATE OF PUNJAB	May 27, 2010
HARBHAJAN RAM Vs. TARSEM LAL	October 28, 2010
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
HARBHAJAN SINGH Vs. MAJOR SINGH	February 1, 2010
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS	September 6, 2010
HARBHAJAN SINGH Vs. JASBIR KAUR	April 6, 2010
HARBHAJAN SINGH AND ANR Vs. STATE OF HARYANA AND ORS	August 26, 2010
HARBHAJAN SINGH AND ORS Vs. STATE OF PUNJAB	December 13, 2010
HARBHAJAN SINGH AND ORS Vs. STATE OF PUNJAB	April 21, 2010
HARBHAJAN SINGH AND ORS Vs. GURUDWARA GURU SAR SUNER PATSHAHI	February 11, 2010
HARBHAJANJIT SINGH Vs. PUNJAB STATE HUMAN RIGHTS COMMISSION AND ORS	March 30, 2010
HARBHEJ SINGH AND BALJIT SINGH Vs. STATE OF PUNJAB	February 10, 2010
HARBIR SINGH DHILLON Vs. STATE OF PUNJAB	April 19, 2010
HARBLAS BALU Vs. STATE OF PUNJAB AND ORS	August 2, 2010
HARCHAND SINGH Vs. RELIABLE AGRO ENGINEERING SERVICES (PVT.) LTD.	March 4, 2010
HARCHAND SINGH Vs. SUDAGAR SINGH AND ORS	December 20, 2010
HARCHAND SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	November 29, 2010
HARCHARAN SINGH Vs. STATE OF PUNJAB	January 18, 2010
HARCHARAN SINGH BHATTI Vs. STATE OF PUNJAB	February 25, 2010
HARDAS MASIH Vs. STATE OF PUNJAB	November 23, 2010
HARDAYAL SINGH RAWAT Vs. CHANDIGARH HOUSING BOARD	February 26, 2010
HARDEEP KAUR Vs. RAVINDER SINGH	August 13, 2010
HARDEEP KUMAR AND OTHERS Vs. KAILASH CHAND AND ANOTHER	March 19, 2010
HARDEEP SINGH Vs. STATE OF PUNJAB	October 4, 2010
HARDEEP SINGH Vs. STATE OF PUNJAB	January 15, 2010
HARDEV SINGH Vs. SURJIT KAUR	May 27, 2010
HARDEV SINGH Vs. HARBANS LAL AND ORS	July 9, 2010
HARDEV SINGH AND ANR Vs. HISAR-SIRSA KSHETRIYA GRAMIN BANK AND ORS	December 13, 2010
HARDEV SINGH AND GURMEL SINGH Vs. STATE OF PUNJAB	April 22, 2010
HARDIAL SINGH Vs. NAHAR SINGH (DECEASED) THROUGH LRS.	April 29, 2010
HARDIP SINGH Vs. SUKHDEV SINGH	April 28, 2010
HARDWARI AND ORS Vs. STATE OF HARYANA	November 17, 2010
HARDYAL SINGH Vs. TAR KAUR	February 8, 2010
HARENDER DHILLON Vs. STATE OF PUNJAB	May 12, 2010
HARGOBIND SINGH Vs. HARGURSHARAN SINGH	July 16, 2010
HARI CHAND Vs. UTTRI HARYANA BIJLI VITRAM NIGAM LTD	October 4, 2010
HARI CHAND Vs. VIR BHAN AND OTHERS	September 1, 2010
HARI CHARAN AND ORS. Vs. STATE OF HARYANA	September 23, 2010
HARI OM ENTERPRISES Vs. CHHATTAR INDUSTRIES COMPANY LIMITED (IN LIQUIDATION) AND ANR	December 24, 2010
HARI PARSHAD SHARMA Vs. STATE OF HARYANA	March 10, 2010
HARI RAM Vs. DHAN SINGH	March 25, 2010
HARI RAM Vs. HARYANA STATE AND ANR	April 7, 2010
HARI RAM Vs. HAKUMAT RAI HARBHAJAN LAL	September 30, 2010
HARI SINGH Vs. SASVINDER KAUR @ SASVINDER GHAI	August 13, 2010
HARI SINGH Vs. DHIAN SINGH	October 4, 2010
HARI SINGH Vs. BHOLI	May 20, 2010
HARI SINGH Vs. HARCHAND SINGH AND ANR	March 26, 2010
HARI SINGH Vs. STATE OF HARYANA AND OTHERS	July 28, 2010
HARI SINGH ALIAS MITHU Vs. STATE OF PUNJAB	November 15, 2010
HARI SINGH SAHNI @ HARI RAM SAHNI Vs. STATE OF PUNJAB	August 27, 2010
HARINDER PAL SINGH Vs. PUNJAB URBAN PLANNING	January 22, 2010
HARINDER PAL SINGH SHERGILL Vs. REGISTRAR, CEGAT	May 12, 2010
HARINDER SINGH Vs. GURMEET SINGH	August 12, 2010
HARINDER SINGH @ BABBA Vs. STATE OF PUNJAB	November 16, 2010
HARINDERPAL SINGH Vs. STATE OF PUNJAB	May 19, 2010
HARIPAL SINGH Vs. STATE OF PUNJAB	April 8, 2010
HARIPURA CO-OP L AND C SOCIETY AND ORS Vs. STATE OF PUNJAB AND ORS	May 27, 2010
HARISH KUMAR Vs. STATE OF HARYANA	December 7, 2010
HARISH KUMAR Vs. GOPI AND ANR	July 20, 2010
HARISH KUMAR Vs. MAJOR KAMAL KISHORE SINGH	October 27, 2010
HARISH KUMAR Vs. STATE OF HARYANA	February 1, 2010
HARISH KUMAR Vs. STATE OF HARYANA	November 2, 2010
HARISH KUMAR Vs. STATE OF HARYANA	February 24, 2010
HARISH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	September 20, 2010
HARISH KUMAR ROLANIA Vs. KENDRIYA VIDYALAYA SANGATHAN	April 22, 2010
HARJAP SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	August 25, 2010
HARJEET SINGH Vs. MEHAR SINGH	March 18, 2010
HARJEET SINGH Vs. STATE OF PUNJAB	July 1, 2010
HARJEET SINGH Vs. SHO POLICE STATION PHASE 11 MOHALI	October 4, 2010
HARJEET SINGH BEDI Vs. ISHWAR DEVI	March 15, 2010
HARJINDER SINGH Vs. HARBANS SINGH	August 6, 2010
HARJINDER SINGH Vs. RAMESHWAR DASS	September 8, 2010
HARJINDER SINGH Vs. STATE OF PUNJAB	August 3, 2010
HARJINDER SINGH Vs. STATE OF HARYANA	December 10, 2010
HARJINDER SINGH @ BILLU Vs. STATE OF PUNJAB	September 13, 2010
HARJINDER SINGH @ JINDA Vs. STATE OF PUNJAB	December 8, 2010
HARJINDER SINGH SAGGU Vs. FINANCIAL COMMISSIONER	March 15, 2010
HARJIT KAUR Vs. PAWAN VERMA	November 1, 2010
HARJIT KAUR AND ORS Vs. JASWINDER KAUR AND ORS	July 19, 2010
HARJIT MANOCHA Vs. STATE OF PUNJAB AND ORS	October 6, 2010
HARJIT SINGH Vs. STATE OF PUNJAB	April 28, 2010
HARJIT SINGH Vs. JARNAIL SINGH	January 7, 2010
HARJIT SINGH Vs. PEC UNIVERSITY OF TECHNOLOGY AND ANOTHER	July 26, 2010
HARKESH CHAND AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS	February 19, 2010
HARKIRAN SINGH Vs. STATE OF PUNJAB	September 20, 2010
HARLAIK SINGH Vs. STATE OF PUNJAB	April 29, 2010
HARMANDEEP KAUR Vs. STATE OF PUNJAB AND ORS	December 16, 2010
HARMANDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	September 14, 2010
HARMANJIT SINGH MALHI Vs. STATE OF PUNJAB	February 19, 2010
HARMEET SINGH Vs. DIDAR SINGH AND ORS	September 29, 2010
HARMESH Vs. STATE OF PUNJAB	July 8, 2010
HARMINDER PAL SINGH Vs. STATE OF PUNJAB	January 20, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB	January 7, 2010
HARMINDER SINGH Vs. AMANPREET KAUR	November 10, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB	September 7, 2010
HARMINDER SINGH Vs. RAJINDER SINGH	March 18, 2010
HARMINDER SINGH Vs. STATE OF PUNJAB	February 26, 2010
HARMINDER SINGH @ PAPPI AND ANR Vs. STATE OF HARYANA	April 6, 2010
HARMINDER SINGH ALIAS LAALA Vs. STATE OF PUNJAB	August 3, 2010
HARMINDER SINGH BADESHA Vs. STATE OF PUNJAB	December 7, 2010
HARNEK SINGH Vs. STATE OF HARYANA AND ORS	December 2, 2010
HARNEK SINGH Vs. BALBIR SINGH AND ORS	September 30, 2010
HARNEK SINGH Vs. STATE OF PUNJAB	September 1, 2010
HARNEK SINGH AND ANR Vs. BHAGO	May 4, 2010
HARNEK SINGH AND ANR Vs. LABH SINGH AND ANR	July 27, 2010
HARPAL Vs. STATE OF HARYANA	January 18, 2010
HARPAL ALIAS SUNNY Vs. STATE OF HARYANA	January 15, 2010
HARPAL SINGH Vs. STATE OF PUNJAB	January 20, 2010
HARPAL SINGH Vs. STATE OF PUNJAB	May 17, 2010
HARPAL SINGH Vs. STATE OF HARYANA	September 8, 2010
HARPAL SINGH Vs. JAI BHAGWAN @ CHHOTU AND ORS	November 17, 2010
HARPAL SINGH Vs. SITA RAM	November 26, 2010
HARPAL SINGH @ KALA Vs. STATE OF PUNJAB	December 23, 2010
HARPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
HARPAL SINGH ETC Vs. STATE OF PUNJAB ETC	December 20, 2010
HARPINDER SINGH Vs. STATE OF PUNJAB	December 24, 2010
HARPREET AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
HARPREET KAUR Vs. RAGHBIR SINGH	September 7, 2010
HARPREET KAUR Vs. STATE OF PUNJAB	November 15, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB & ORS	December 6, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 9, 2010
HARPREET KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 9, 2010
HARPREET KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	November 26, 2010
HARPREET KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	March 12, 2010
HARPREET SINGH Vs. STATE OF PUNJAB	August 23, 2010
HARPREET SINGH Vs. STATE OF PUNJAB	December 20, 2010
HARPREET SINGH Vs. STATE OF PUNJAB	January 15, 2010
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHER	October 25, 2010
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS	September 8, 2010
HARPREET SINGH Vs. REGISTRAR (GENERAL), PUNJAB AND HARYANA HIGH COURT AND OTHERS	May 6, 2010
HARPREET SINGH ALIAS SONU BABA Vs. STATE OF PUNJAB	November 10, 2010
HARSIMRAN KAUR Vs. UNION OF INDIA	January 25, 2010
HARSIMRANDEEP SINGH SANDHU Vs. STATE OF PUNJAB AND ORS	October 13, 2010
HARUN AND ORS Vs. STATE OF HARYANA	April 30, 2010
HARUN AND SHARULLA ALIAS SHER MOHD Vs. STATE OF HARYANA	April 5, 2010
HARVEL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 26, 2010
HARVINDER KAUR Vs. STATE OF PUNJAB	October 4, 2010
HARVINDER PAL SINGH Vs. STATE OF PUNJAB	April 28, 2010
HARVINDER SINGH Vs. STATE OF HARYANA	May 5, 2010
HARVINDER SINGH Vs. AVTAR SINGH	January 19, 2010
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANR	August 25, 2010
HARVINDER SINGH Vs. STATE OF PUNJAB	December 14, 2010
HARVINDER SINGH Vs. GURUDWARA PRABANDHAK	April 21, 2010
HARVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB	May 4, 2010
HARVINDER SINGH AND ANR Vs. UNION OF INDIA AND ORS	May 18, 2010
HARVINDER SINGH AND ORS Vs. AVTAR SINGH AND ORS	November 8, 2010
HARWANT SINGH AND ANR Vs. STATE OF HARYANA AND ORS	January 29, 2010
HARWINDER SINGH Vs. STATE OF PUNJAB	November 19, 2010
HARWINDER SINGH Vs. STATE OF PUNJAB	February 3, 2010
HARYANA COLLEGE OF B ED Vs. KURUKSHETRA UNIVERSITY AND ANR	August 4, 2010
HARYANA DISTILLARY Vs. STATE OF HARYANA	October 27, 2010
HARYANA FINANCIAL CORPORATION Vs. BALRAJ GOYAL	July 27, 2010
HARYANA FINANCIAL CORPORATION AND ANR Vs. BITTOO ENTERPRISES PRIVATE LTD AND ANR	April 1, 2010
HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS Vs. SHYAM NARAIN	December 7, 2010
HARYANA POWER GENERATION CORPORATION LTD AND ORS Vs. HARKESH CHAND AND ORS	July 26, 2010
HARYANA PRIVATE COLLEGES NON-TEACHING EMPLOYEES UNION Vs. STATE OF HARYANA ETC	November 10, 2010
HARYANA ROADWAYS ENGG. CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX	November 8, 2010
HARYANA STATE Vs. KALU RAM AND ORS	April 7, 2010
HARYANA STATE Vs. RAMKALA	February 24, 2010
HARYANA STATE AGRICULTURAL MARKETING BOARD FIELD STAFF EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF HARYANA	August 3, 2010
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. MAHA SINGH	May 10, 2010
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. DAVENDER	November 23, 2010
HARYANA STATE COUNSELLING SOCIETY Vs. CHIEF COMMISSIONER, INCOME TAX	May 26, 2010
HARYANA STATE ELECTRICITY BOARD Vs. RATTAN SINGH	January 28, 2010
HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORE LTD THROUGH ITS MANAGING DIRECTOR AND ANR Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA, DEPARTMENT OF COOPERATION AND ANR	March 15, 2010
HARYANA STATE GOVT THROUGH COLLECTOR AND ORS Vs. TARA CHAND	April 6, 2010
HARYANA STATE THROUGH SECRETARY LOCAL SELF GOVERNMENT, HARYANA Vs. STATE	February 3, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURESH CHHOKAR	February 8, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARBIR SINGH	October 14, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PHIRAYA LAL KHANDUJA	October 15, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHARAN SINGH	January 21, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PREMWATI	February 24, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR Vs. RANDHIR SINGH SON OF SARDARA RAM	May 3, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. SHISHU PAL AND ORS.	November 16, 2010
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. SMT. NISHI GAMBIR	October 12, 2010
HARYANA VIDYUT PARSARAN NIGAM AND ANOTHER Vs. HAWA SINGH HOODA	September 7, 2010
HARYANA WAKF BOARD Vs. VISHNU MITTAR	November 2, 2010
HARYANA WAREHOUSING CORPORATION Vs. CHIEF COMMISSIONER OF INCOME TAX	January 18, 2010
HARYANA WAREHOUSING CORPORATION AND OTHERS Vs. JASPAL SINGH AND ORS	September 1, 2010
HASAN LAL YADAV Vs. STATE OF HARYANA AND OTHERS	July 22, 2010
HASINA AND ANR Vs. STATE OF HARYANA	December 16, 2010
HASSAN ALI Vs. STATE OF HARYANA	December 2, 2010
HASSAN DEEN AND OTHERS Vs. UNION OF INDIA	October 29, 2010
HAWA SINGH Vs. DAYANAND	February 3, 2010
HAWA SINGH Vs. NARENDER AND ORS	October 25, 2010
HAWA SINGH AND ORS Vs. STATE OF HARYANA AND ORS	March 9, 2010
HAWA SINGH AND OTHERS. Vs. TEJ SINGH AND OTHERS.	October 6, 2010
HAWA SINGH C/O SH B M GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II AND ORS	March 15, 2010
HAZARA SINGH Vs. STATE OF PUNJAB	November 9, 2010
HAZARI LAL Vs. COMMISSIONER OF INCOME TAX	November 8, 2010
HAZARI LAL Vs. KRISHNA DEVI AND ORS	August 30, 2010
HAZOOR SINGH Vs. STATE OF PUNJAB	September 6, 2010
HCL INFINET LTD Vs. MUNICIPAL CORPORATION AND ANR	August 11, 2010
HEALONE LABORATORY MANUFACTURING WORKSHOP COOPERATIVE INDUSTRIAL SOCIETY LTD Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES	January 19, 2010
HEATING ENGINEERS Vs. STATE OF HARYANA	August 10, 2010
HEM KARAN Vs. AJIT SINGH	November 10, 2010
HEMANT KUMAR Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
HEMKUNT RICE MILLS, GONIANA MANDI Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH	December 9, 2010
HET RAM Vs. STATE OF HARYANA	June 29, 2010
HETA Vs. STATE OF HARYANA	March 22, 2010
HIMMAT SINGH Vs. STATE OF PUNJAB	August 19, 2010
HIMMAT SINGH Vs. STATE OF PUNJAB	December 8, 2010
HIND SAMACHAR LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ANR.	August 5, 2010
HINDLEVER CHEMICALS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB	January 8, 2010
HIRA LAL Vs. LAXMAN PARSHAD ALIAS CHHAILU RAM	January 13, 2010
HIRA SINGH Vs. S S P POLICE DISTRICT	August 23, 2010
HIRADIYA RAM AND ANOTHER Vs. STATE OF PUNJAB	September 1, 2010
HISAR MODEL TOWN AZAD COOPERATIVE L AND C SOCIETY LIMITED Vs. STATE OF HARYANA	January 7, 2010
HISAR RAM NAGAR CO-OP. HOUSE BUILDING SOCIETY LTD. Vs. STATE OF HARYANA	February 9, 2010
HITESH JAIN SON OF R P JAIN Vs. JYOTI JAIN AND MASTER AKSHAT JAIN	November 9, 2010
HMT LIMITED Vs. STATE OF HARYANA	April 1, 2010
HONY. CAPT. BAKHSHISH SINGH Vs. UNION OF INDIA	February 24, 2010
HOSHIAR SINGH Vs. STATE OF HARYANA	January 14, 2010
HOSHIAR SINGH Vs. STATE OF HARYANA	March 30, 2010
HOTEL SKYLARK AND RESTAURANT PVT. LTD. Vs. STATE OF PUNJAB AND ORS.	January 19, 2010
HOUSING BOARD HARYANA Vs. TELU RAM MEHLA AND OTHERS	October 25, 2010
HOWKINS COOKERS LTD Vs. UNION OF INDIA	November 1, 2010
HSIDC LTD. Vs. RAJINDER GAUTAM AND ORS.	August 17, 2010
HUKAM SINGH Vs. STATE OF HARYANA	April 26, 2010
HUKAM SINGH Vs. SUNDER	July 27, 2010
HUKAM SINGH AND ANR Vs. STATE OF HARYANA	November 23, 2010
I C GOYAL Vs. SIDHARTHA MACHINERY CORPORATION AND ORS	June 29, 2010
IBRAHIM SATTAR GANCHI Vs. INSPECTOR OF CUSTOMS	June 4, 2010
ICCI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. JAGDISH	May 13, 2010
ICICI BANK LIMITED Vs. JASWINDER SINGH	May 18, 2010
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PARVEEN BANSAL AND ORS	March 5, 2010
IFFCO TOKIO GENERAL INSURANCE CO Vs. CHAIRMAN PERMANENT LOK ADALAT	March 11, 2010
IMPROVEMENT TRUST BARNALA Vs. GURNAM SINGH	May 13, 2010
IMPROVEMENT TRUST PATIALA ADMINISTRATOR/CHAIRMAN Vs. JASWINDER KAUR	August 13, 2010
IMRATI Vs. MOHARLI	January 21, 2010
IN RE: D.S.M. ANTI INFECTIVES INDIA LTD. Vs. STATE	September 17, 2010
IN RE: OSWAL AGRO FURANE LTD. (IN LIQUIDATION) Vs. STATE	November 12, 2010
IN RE: VXL TECHNOLOGIES LTD. Vs. STATE	September 17, 2010
INDCON TANKS AND VESSELS (P) LTD Vs. MUNICIPAL CORPORATION AND ANR	October 5, 2010
INDER JIT SINGH Vs. PURAN DAI	September 21, 2010
INDER MOHAN SINGH Vs. SURJIT SINGH	May 17, 2010
INDER PAL AND ORS Vs. STATE OF PUNJAB AND ORS	December 6, 2010
INDER PAL BISHNOI Vs. STATE OF HARYANA AND ANR.	September 22, 2010
INDER PAL SINGH Vs. PANKAJ BHARDWAJ	July 27, 2010
INDER PARSAD Vs. FRICK INDIA LIMITED AND ANR	July 13, 2010
INDER SAIN Vs. TIKA RAM	April 1, 2010
INDER SINGH Vs. DEIYA (SINCE DECEASED AND REPRESENTED BY HIS L RS)	February 10, 2010
INDER SINGH Vs. RANDHIR SINGH	August 18, 2010
INDERJEET S/O SH LACHMAN DAS TUTEJA Vs. HARDAYAL TUTEJA	March 4, 2010
INDERJIT Vs. PRITAM KAUR	September 7, 2010
INDERJIT @ INDER Vs. STATE OF UT CHANDIGARH	November 18, 2010
INDERJIT SINGH Vs. KARAM SINGH	March 9, 2010
INDERJIT SINGH Vs. STATE OF PUNJAB	May 14, 2010
INDERPAL SINGH Vs. STATE OF U T AND ORS	December 13, 2010
INDIAN ACRYLICS LTD AND ANR Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	April 21, 2010
INDIAN COMPUTER EDUCATION SOCIETY & OTHERS Vs. STATE OF HARYANA AND OTHERS	January 15, 2010
INDIAN OIL CORPORATION LIMITED Vs. STATE OF HARYANA	March 22, 2010
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF C EX	April 27, 2010
INDIAN ROADLINES Vs. COMMISSIONER OF INCOME TAX	February 10, 2010
INDIAN SUCROSE LTD. Vs. STATE OF PUNJAB AND ORS.	January 20, 2010
INDIAN SULPHACID INDUSTRIES LTD Vs. RADHA	January 18, 2010
INDIRA KUMARI Vs. STATE OF HARYANA AND ANR	December 23, 2010
INDRA Vs. STATE OF PUNJAB AND ORS	December 16, 2010
INDRA BAKSHI @ INDU Vs. INDRA BUNDI AND ORS	September 20, 2010
INDRAJ Vs. STATE OF HARYANA	January 25, 2010
INDRAJ SINGH, SUPDT (RETD ) (DEAD) THROUGH L R Vs. FINANCIAL COMMISSIONER AND SECY TO GOVT OF HARYANA, EDUCATION DEPTT AND ORS	November 9, 2010
INDU Vs. OM PARKASH BAGHEL	February 5, 2010
INDU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
INDU PAINTAL Vs. GENERAL PUBLIC	August 19, 2010
INDU PATHARIA AND ORS Vs. RAKESH KUMAR	May 4, 2010
INDUSTRIAL CABLES (INDIA) LTD Vs. STATE OF PUNJAB AND ORS	August 27, 2010
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. S A B INDUSTRIES	January 7, 2010
INSPECTOR JAI KISHAN Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
INTERSTATE FINANCE PVT LTD Vs. DARMINDER KUMAR	January 25, 2010
IQBAL KAUR Vs. STATE OF PUNJAB	March 4, 2010
IQBAL KAUR Vs. RAVNEET KUMAR	November 2, 2010
IQBAL SINGH Vs. KARAN PODAR	January 25, 2010
IQBAL SINGH Vs. STATE OF PUNJAB	November 1, 2010
IQBAL SINGH Vs. STATE OF PUNJAB ETC	September 1, 2010
IQBAL SINGH Vs. STATE OF PUNJAB	December 10, 2010
IQBAL SINGH Vs. STATE OF PUNJAB	January 11, 2010
IQBAL SINGH Vs. STATE OF HARYANA	September 30, 2010
IQBAL SINGH Vs. COMMISSIONER OF INCOME TAX	August 17, 2010
IQBAL SINGH Vs. CHANDIGARH ADMINISTRATION	February 20, 2010
IQBAL SINGH Vs. STATE OF PUNJAB	November 16, 2010
IQBAL SINGH AND ORS Vs. STATE OF HARYANA AND ANR	December 9, 2010
IQBAL SINGH AND PAVITTAR SINGH ALIAS GOLU Vs. STATE OF PUNJAB	July 2, 2010
IQBAL SINGH KALKAT Vs. FAQUIR SINGH KASHYAP	July 23, 2010
IRFAN Vs. STATE OF HARYANA	December 2, 2010
IRSHAD AHMED SON OF KITAB ALI Vs. STATE OF PUNJAB	September 9, 2010
ISAB AND ANR Vs. STATE OF HARYANA	December 2, 2010
ISAR DEVI Vs. HUKAM CHAND	October 11, 2010
ISHAQ Vs. STATE OF HARYANA	December 22, 2010
ISHAR Vs. RAMESH	March 16, 2010
ISHWAR AND ORS Vs. OMI AND ORS	December 8, 2010
ISHWAR SINGH Vs. STATE OF HARYANA	February 8, 2010
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
ISHWAR SINGH Vs. STATE OF HARYANA	September 17, 2010
ISLAM @ CHOTTU Vs. STATE OF PUNJAB	August 30, 2010
ISRAIL AND ORS Vs. STATE OF HARYANA	November 19, 2010
ISWANTI WIFE OF LATE SH BALBIR SINGH AND ORS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR AND ORS	March 15, 2010
J C AGGARWAL Vs. HARYANA STATE FEDERATION OF COOP LTD	September 10, 2010
J C GILHOTRA Vs. UNION TERRITORY	April 22, 2010
J M SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA	January 8, 2010
J R AGENCY Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED	April 27, 2010
J S DOSANJH Vs. JATINDER PAL KAUR	May 5, 2010
J S KALSON Vs. STATE OF HARYANA	October 4, 2010
J S YADAV Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED AND OTHERS	January 15, 2010
J.C. KHANNA Vs. STATE OF HARYANA	February 24, 2010
JACOB EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX	July 20, 2010
JAGAN NATH Vs. STATE OF HARYANA	February 23, 2010
JAGAN NATH Vs. RAMESH KUMAR AND ORS	November 23, 2010
JAGAN NATH OM PARKASH Vs. EXCISE AND TAXATION OFFICER	November 15, 2010
JAGAT RAM Vs. ASHA RANI	January 15, 2010
JAGBIR Vs. PUNJAB NATIONAL BANK	October 11, 2010
JAGBIR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY, GOVT OF PUNJAB, RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT AND ANR	August 11, 2010
JAGBIR SINGH Vs. STATE OF HARYANA	November 29, 2010
JAGBIR SINGH Vs. STATE OF U T	December 9, 2010
JAGDAMBEY ELASTOMER UDYOG Vs. STATE OF HARYANA AND OTHERS	June 28, 2010
JAGDEEP BHANDARI Vs. STATE (UNION TERRITORY CHANDIGARH) AND ANR	September 29, 2010
JAGDEEP KAUR DHANJU Vs. STATE OF PUNJAB AND ORS	October 26, 2010
JAGDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS	November 19, 2010
JAGDEEP SINGH Vs. STATE OF PUNJAB	January 13, 2010
JAGDEEP SINGH WALIA Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD , CHANDIGARH AND ANOTHER	March 23, 2010
JAGDEV SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS	February 22, 2010
JAGDEV SINGH Vs. STATE OF HARYANA	February 19, 2010
JAGDEV SINGH ALIAS JAGGI Vs. STATE OF PUNJAB	August 24, 2010
JAGDISH Vs. STATE OF HARYANA	August 31, 2010
JAGDISH Vs. STATE OF HARYANA	August 5, 2010
JAGDISH Vs. STATE OF HARYANA	March 19, 2010
JAGDISH Vs. RAJBIR	October 8, 2010
JAGDISH Vs. STATE OF HARYANA	September 29, 2010
JAGDISH ALIAS JAGAN Vs. JORA SINGH	August 4, 2010
JAGDISH CHAND Vs. KHEM CHAND	February 5, 2010
JAGDISH CHANDER AND ORS Vs. STATE OF HARYANA AND ANR	November 8, 2010
JAGDISH CHANDER MITTAL Vs. STATE OF PUNJAB AND ANOTHER	December 10, 2010
JAGDISH KUMAR Vs. MANJIT KAUR	April 26, 2010
JAGDISH KUMAR KAKAR Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS	April 6, 2010
JAGDISH MITTAR Vs. STATE OF HARYANA	February 24, 2010
JAGDISH RAI & ORS Vs. VED PARKASH	September 6, 2010
JAGDISH RAI BEHL Vs. PARVEZ KUMAR	September 8, 2010
JAGDISH RAJ Vs. UNION OF INDIA	January 12, 2010
JAGDISH RAJ RAJA Vs. STATE OF PUNJAB AND ORS	August 5, 2010
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS	September 20, 2010
JAGDISH SINGH Vs. DAVINDER KUMAR	March 10, 2010
JAGDISH SINGH Vs. STATE OF PUNJAB	December 16, 2010
JAGGA Vs. STATE OF HARYANA	February 15, 2010
JAGGA SINGH Vs. STATE OF PUNJAB	January 21, 2010
JAGGA SINGH Vs. STATE OF PUNJAB	November 16, 2010
JAGIR CHAND Vs. STATE OF PUNJAB	November 1, 2010
JAGIR KAUR Vs. FINANCIAL COMMISSIONER PUNJAB, CHANDIGARH	December 21, 2010
JAGIR KAUR AND OTHERS Vs. GOVERNMENT OF INDIA	October 7, 2010
JAGIR SINGH Vs. STATE OF PUNJAB	February 11, 2010
JAGIR SINGH Vs. RAJWINDER KAUR	April 6, 2010
JAGIR SINGH Vs. GURJIT KAUR AND ORS	August 9, 2010
JAGIR SINGH AND ANR Vs. STATE OF PUNJAB	April 8, 2010
JAGIR SINGH AND KASHMIR SINGH Vs. STATE OF PUNJAB	November 17, 2010
JAGJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	August 4, 2010
JAGJIT KAUR Vs. HARCHARAN SINGH	October 12, 2010
JAGJIT KAUR Vs. STATE OF HARYANA	September 6, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB	December 23, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB	January 27, 2010
JAGJIT SINGH Vs. GURCHARANBIR SINGH BABBAR	October 27, 2010
JAGJIT SINGH Vs. STATE OF PUNJAB	February 24, 2010
JAGJIT SINGH @ JAGGI AND ORS Vs. STATE OF PUNJAB	December 3, 2010
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB	December 6, 2010
JAGJIT SINGH MANN Vs. STATE OF PUNJAB	November 1, 2010
JAGMAL Vs. GOVERNMENT OF INDIA	January 8, 2010
JAGMAL Vs. STATE OF HARYANA AND ORS	December 10, 2010
JAGMINDER SINGH Vs. SARABJIT KAUR	December 2, 2010
JAGMOHAN SINGH Vs. STATE OF PUNJAB AND ANR	December 16, 2010
JAGMOHAN SINGH AND ORS Vs. STATE OF PUNJAB	March 15, 2010
JAGPAL SINGH Vs. VIRPAL KAUR	October 4, 2010
JAGPAL SINGH @ JASPAL SINGH AND ORS Vs. STATE OF UT AND ORS	December 17, 2010
JAGPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	February 10, 2010
JAGPREET SINGH ALIAS SHAMPY Vs. STATE OF PUNJAB	October 4, 2010
JAGROOP SINGH Vs. STATE OF PUNJAB AND ORS	March 15, 2010
JAGROOP SINGH AND ORS Vs. STATE OF HARYANA	December 20, 2010
JAGRUP SINGH Vs. STATE OF PUNJAB AND ORS	August 2, 2010
JAGRUP SINGH Vs. STATE OF PUNJAB	October 8, 2010
JAGRUP SINGH CHAHAL AND HARDEEP SINGH AND ORS Vs. RAUNAQ RAM	March 4, 2010
JAGSANJH NATH ALIAS JAGMAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	November 25, 2010
JAGSHIR SINGH Vs. STATE OF PUNJAB	May 5, 2010
JAGSIR SINGH Vs. ASHWANI KUMAR AND ORS	October 29, 2010
JAGSIR SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, CHANDIGARH & ORS	September 6, 2010
JAGSIR SINGH Vs. STATE OF PUNJAB	January 7, 2010
JAGSIR SINGH ALIAS SIRA Vs. STATE OF PUNJAB	November 10, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB	March 2, 2010
JAGTAR SINGH Vs. AJIT SINGH	January 15, 2010
JAGTAR SINGH Vs. NACHHATTAR SINGH	September 16, 2010
JAGTAR SINGH Vs. STATE OF HARYANA	August 11, 2010
JAGTAR SINGH Vs. SURJEET KAUR AND ORS	April 27, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB	July 29, 2010
JAGTAR SINGH Vs. STATE OF HARYANA	June 14, 2010
JAGTAR SINGH Vs. BACHAN SINGH	July 2, 2010
JAGTAR SINGH Vs. STATE OF PUNJAB AND OTHERS	March 25, 2010
JAGTAR SINGH Vs. LABOUR COURT, PATIALA AND OTHERS	May 28, 2010
JAGTAR SINGH Vs. MANGAT SAINI AND ORS.	January 19, 2010
JAGTAR SINGH AND ANR Vs. STATE OF PUNJAB	February 25, 2010
JAGTAR SINGH VIRK AND ORS Vs. UNION OF INDIA AND ORS	April 20, 2010
JAGTARAN SINGH MALHOTRA Vs. STATE OF PUNJAB	May 6, 2010
JAGWINDER SINGH Vs. STATE OF HARYANA	January 29, 2010
JAI AMBAY FILLING STATION THROUGH ITS PARTNERS Vs. INDIAN OIL CORPORATION LTD AND ANR	August 3, 2010
JAI BAI Vs. GURDAS SINGH	September 8, 2010
JAI BHAGWAN Vs. LOKAYUKTA AND OTHERS	September 9, 2010
JAI BHAGWAN Vs. KITAB KAUR	January 11, 2010
JAI BHAGWAN Vs. STATE OF HARYANA	May 18, 2010
JAI BHAGWAN AND ANR Vs. DILBAG SINGH AND ORS	November 17, 2010
JAI BHARAT GUM AND CHEMICALS LTD. Vs. THE STATE OF HARYANA AND ORS.	August 3, 2010
JAI CHAND Vs. STATE OF HARYANA AND ORS.	January 19, 2010
JAI HANUMAN TRADERS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD (MARKFED)	September 24, 2010
JAI KANT Vs. MALKHAN SINGH	January 18, 2010
JAI KISHAN Vs. PRESIDING OFFICER, LABOUR COURT AND ORS	December 10, 2010
JAI KISHAN ALIAS JAIKI Vs. STATE OF HARYANA	August 16, 2010
JAI KISHAN DASS Vs. HARYANA STATE	March 9, 2010
JAI KISHAN PASSI Vs. THAKUR DASS BATRA AND ORS	September 6, 2010
JAI LAL Vs. JAGBIR	January 11, 2010
JAI MATA GLASS LTD Vs. STATE OF HARYANA	April 1, 2010
JAI NARAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) HISAR	July 20, 2010
JAI NARAIN Vs. SHIV KUMAR AND OTHERS	July 29, 2010
JAI NARAIN AND ANR Vs. STATE OF HARYANA	December 23, 2010
JAI PAL Vs. STATE OF HARYANA	April 26, 2010
JAI PAL SINGH Vs. RAM PARSHAD	January 25, 2010
JAI PARKASH Vs. STATE OF HARYANA	April 6, 2010
JAI PARKASH Vs. SMT INDIRA RANI AND ANR	November 15, 2010
JAI PARKASH Vs. RAJ PAL AND ANR.	November 17, 2010
JAI SINGH Vs. STATE OF HARYANA AND ORS.	November 10, 2010
JAI SINGH AND ORS Vs. MUNSHI RAM AND ORS	March 9, 2010
JAIBIR Vs. STATE OF HARYANA	January 13, 2010
JAIBIR SINGH Vs. INDIAN OIL CORPORATION LIMITED	September 30, 2010
JAIBIR SINGH GOYAT Vs. HARYANA COOP SUGAR MILLS LTD	February 24, 2010
JAIDA Vs. STATE OF HARYANA	November 10, 2010
JAIMAL KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	April 20, 2010
JAIN CHARITABLE Vs. KHARATI LAL	February 15, 2010
JAIN KISHAN LAL GOEL (LRS) Vs. PUNJAB NATIONAL BANK ITS GENERAL MANAGER AND OTHERS	January 13, 2010
JAIN STEEL INDUSTRIES Vs. STATE OF PUNJAB AND ANR	February 17, 2010
JAIPAL Vs. STATE OF HARYANA	October 6, 2010
JAIPAL Vs. STATE OF HARYANA AND OTHERS	December 7, 2010
JAIPAL ARORA ALIAS RAMESH KUMAR Vs. STATE OF PUNJAB	January 11, 2010
JALANDHAR AMRITSAR TOLLWAYS LTD Vs. STATE OF PUNJAB	September 8, 2010
JALANDHAR IMPROVEMENT TRUST Vs. HARJINDER SINGH	March 4, 2010
JALANDHAR IMPROVEMENT TRUST, JALANDHAR Vs. HARBHAJAN KAUR	February 5, 2010
JALAUR SINGH Vs. BALWINDER SINGH	February 3, 2010
JAMIL AHMAD Vs. STATE OF HARYANA	October 15, 2010
JAMIL AND ORS Vs. STATE OF HARYANA	February 25, 2010
JANAK NARENDRA Vs. STATE OF HARYANA AND OTHERS	August 30, 2010
JANAK RAJ Vs. STATE OF PUNJAB AND ORS	August 12, 2010
JANAK RAJ Vs. STATE OF PUNJAB	September 1, 2010
JANAK RAJ Vs. PYARE LAL AND ORS	November 8, 2010
JANAK RAJ SON OF SHRI KISHORI LAL, AGRICULTURIST Vs. STATE OF HARYANA	March 10, 2010
JANAK SINGH Vs. STATE OF PUNJAB	September 10, 2010
JANAK SINGH Vs. STATE OF PUNJAB	September 1, 2010
JANAK STEEL TUBES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 4, 2010
JANG BAHADUR Vs. STATE OF PUNJAB	April 1, 2010
JANG SINGH Vs. STATE OF HARYANA	January 12, 2010
JANGIR SINGH Vs. BALBIR SINGH	January 25, 2010
JANGIR SINGH Vs. STATE OF HARYANA	November 25, 2010
JANTA SINGH Vs. TEJA SINGH AND OTHERS	September 7, 2010
JARNAIL SINGH Vs. STATE OF HARYANA	November 10, 2010
JARNAIL SINGH Vs. STATE OF HARYANA	September 16, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB	January 14, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB	January 6, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB	January 13, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB	October 1, 2010
JARNAIL SINGH Vs. NATIONAL INSURANCE CO.LTD	November 10, 2010
JARNAIL SINGH Vs. SANJIV KUMAR	August 18, 2010
JARNAIL SINGH Vs. HARWINDER SINGH	November 16, 2010
JARNAIL SINGH Vs. STATE OF PUNJAB	November 25, 2010
JARNAIL SINGH (SINCE DECEASED)THROUGH HIS LRS GURMAIL SINGH Vs. GURMAIL KAUR AND OTHERS	August 5, 2010
JARNAIL SINGH AND ANR Vs. PIARA SINGH AND ORS	December 24, 2010
JARNAIL SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	July 28, 2010
JASBIR Vs. COMMISSIONER AMBALA DIVISION, AMBALA	September 13, 2010
JASBIR KAUR Vs. STATE OF PUNJAB	August 18, 2010
JASBIR KAUR Vs. PRITAM KAUR	October 4, 2010
JASBIR KAUR Vs. STATE OF PUNJAB	September 16, 2010
JASBIR KAUR Vs. DALBIR SINGH	February 25, 2010
JASBIR KAUR Vs. STATE OF PUNJAB	December 14, 2010
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 6, 2010
JASBIR KAUR AND ANR Vs. STATE OF PUNJAB AND ANR	April 1, 2010
JASBIR SINGH Vs. COMMISSIONER OF INCOME TAX	September 28, 2010
JASBIR SINGH Vs. STATE OF HARYANA	November 19, 2010
JASBIR SINGH Vs. STATE OF PUNJAB	September 1, 2010
JASBIR SINGH Vs. STATE OF PUNJAB	October 25, 2010
JASBIR SINGH Vs. STATE OF PUNJAB	April 5, 2010
JASBIR SINGH Vs. MANJIT KAUR	November 18, 2010
JASBIR SINGH Vs. PRITAM KAUR	September 7, 2010
JASBIR SINGH Vs. SURINDER KUMAR	December 13, 2010
JASBIR SINGH Vs. KRISHNA DEVI	May 3, 2010
JASBIR SINGH @ BEERA Vs. STATE OF PUNJAB	April 28, 2010
JASBIR SINGH @ KALA Vs. STATE OF PUNJAB	March 3, 2010
JASBIR SINGH @ KIRAN Vs. STATE OF PUNJAB	August 3, 2010
JASBIR SINGH ALIAS SEERA Vs. STATE OF PUNJAB	January 14, 2010
JASBIR SINGH AND ANR Vs. PUNJAB WAKF BOARD	December 2, 2010
JASBIR SINGH AND OTHERS Vs. M/S. SUPER ELECTRO FILMS LTD. AND OTHERS	May 28, 2010
JASBIR SINGH BHADANA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	November 23, 2010
JASHANDEEP SINGH Vs. PARDEEP SINGH	March 12, 2010
JASMAIL KAUR AND ORS Vs. SANJEEV KUMAR	October 28, 2010
JASMAIR SINGH Vs. STATE OF PUNJAB	September 6, 2010
JASMER Vs. NIRMAL	September 17, 2010
JASMINE KHURANA AND ANR Vs. STATE OF PUNJAB AND ORS	December 10, 2010
JASPAL ALIAS TOTA Vs. STATE OF PUNJAB	January 27, 2010
JASPAL KAUR AND ORS Vs. JAGDISH CHAND RAJPUT AND ORS	December 24, 2010
JASPAL KAUR DAUGHTER OF BHOLA SINGH Vs. STATE OF PUNJAB	November 23, 2010
JASPAL SINGH Vs. NIRMAL SINGH ALIAS GURMAIL SINGH	January 14, 2010
JASPAL SINGH Vs. GURCHARAN KAUR	January 18, 2010
JASPAL SINGH Vs. UNION OF INDIA	January 15, 2010
JASPAL SINGH Vs. STATE	January 6, 2010
JASPAL SINGH Vs. STATE OF PUNJAB	December 16, 2010
JASPAL SINGH Vs. STATE OF PUNJAB	September 8, 2010
JASPAL SINGH Vs. G N D U , AMRITSAR ITS REGISTRAR	July 8, 2010
JASPAL SINGH Vs. BAHADUR SINGH AND ANOTHER	November 10, 2010
JASPAL SINGH Vs. STATE OF PUNJAB	November 17, 2010
JASPAL SINGH @ SATTA Vs. STATE OF PUNJAB	November 10, 2010
JASPAL SINGH AND ANR Vs. HARPAL SINGH AND ORS	December 21, 2010
JASPREET KAUR Vs. STATE OF PUNJAB	April 8, 2010
JASPREET SINGH Vs. STATE OF PUNJAB	December 3, 2010
JASPREET SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 10, 2010
JASVIR KAUR Vs. STATE OF PUNJAB	July 12, 2010
JASVIR SINGH Vs. STATE OF PUNJAB AND ORS	July 27, 2010
JASVIR SINGH Vs. STATE OF PUNJAB	June 4, 2010
JASVIR SINGH Vs. MOHAN SINGH	March 19, 2010
JASVIR SINGH AND ORS Vs. STATE OF PUNJAB	August 30, 2010
JASVIR SINGH AND PIARA SINGH Vs. STATE OF PUNJAB	February 3, 2010
JASWAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD, AND OTHERS	April 19, 2010
JASWANT KAUR Vs. DILBAGH RAI	October 4, 2010
JASWANT RAI VERMA Vs. HARBANS SINGH AND ORS	November 25, 2010
JASWANT RAM Vs. STATE OF HARYANA	March 12, 2010
JASWANT SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL	February 18, 2010
JASWANT SINGH Vs. FINANCIAL COMMISSIONER	May 17, 2010
JASWANT SINGH Vs. STATE OF HARYANA	October 26, 2010
JASWANT SINGH Vs. DILBAGH SINGH	December 3, 2010
JASWANT SINGH Vs. STATE OF PUNJAB	November 1, 2010
JASWANT SINGH Vs. HARVINDER SINGH	September 22, 2010
JASWANT SINGH Vs. STATE OF HARYANA	September 1, 2010
JASWANT SINGH Vs. STATE OF PUNJAB AND ORS	August 2, 2010
JASWANT SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA	November 10, 2010
JASWANT SINGH Vs. CHAMKAUR SINGH	July 13, 2010
JASWANT SINGH ALIAS JASSA Vs. STATE OF PUNJAB	September 16, 2010
JASWANT SINGH AND ANR Vs. NIRBHAY SINGH AND ORS	December 14, 2010
JASWANT SINGH AND ANR Vs. STATE OF PUNJAB	April 5, 2010
JASWANT SINGH KANWAR Vs. STATE OF PUNJAB	November 23, 2010
JASWINDER ALIAS KAKA Vs. STATE OF HARYANA	September 8, 2010
JASWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
JASWINDER KAUR Vs. KANWALJIT KAUR	October 6, 2010
JASWINDER KAUR Vs. GENERAL PUBLIC	August 10, 2010
JASWINDER KUMAR Vs. RAILWAY POLICE FORCE POST AND ORS	October 28, 2010
JASWINDER SINGH Vs. UNION OF INDIA AND OTHERS	August 30, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB	December 17, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB	February 26, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB AND ORS	September 17, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB AND PREM SINGH	September 20, 2010
JASWINDER SINGH Vs. STATE OF PUNJAB	May 20, 2010
JASWINDER SINGH Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK KARNAL	February 2, 2010
JASWINDER SINGH ALIAS JASPREET SINGH Vs. STATE OF PUNJAB	November 17, 2010
JASWINDER SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	November 15, 2010
JASWINDER SINGH AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD	March 12, 2010
JASWINDER SINGH AND OTHERS Vs. NARESH KUMAR	September 11, 2010
JATIN CHADHA Vs. STATE OF PUNJAB	September 16, 2010
JATINDER Vs. STATE OF HARYANA	July 1, 2010
JATINDER BACHAN SINGH GREWAL Vs. STATE OF PUNJAB	November 1, 2010
JATINDER KAUR @ JITENDER KAUR Vs. STATE OF HARYANA	March 8, 2010
JATINDER KUMAR Vs. STATE OF PUNJAB	April 20, 2010
JATINDER SINGH Vs. AJIT SINGH	March 17, 2010
JATINDER SINGH Vs. STATE OF HARYANA	April 4, 2010
JATINDER SINGH Vs. STATE OF PUNJAB AND ANR	July 19, 2010
JATINDER SINGH Vs. STATE OF HARYANA	April 21, 2010
JATINDER SINGH Vs. STATE OF PUNJAB	November 10, 2010
JATINDER SINGH AND CO Vs. STATE OF HARYANA	April 1, 2010
JATINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	February 25, 2010
JAWAHAR LAL Vs. STATE OF PUNJAB	July 27, 2010
JAWALA SINGH Vs. ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER	February 16, 2010
JAWALA SINGH Vs. KASHMIRI LAL PARVINDER KUMAR COMMISSION AGENTS	November 12, 2010
JCT ELECTRONICS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 30, 2010
JCT LIMITED Vs. LOMAC AUTOMATIONS	April 26, 2010
JEET RAM Vs. GANGA PHAL	February 19, 2010
JEET RAM Vs. VED PRAKASH AND ORS	March 4, 2010
JEET SINGH Vs. STATE OF HARYANA AND ORS	November 8, 2010
JEET SINGH Vs. FINANCIAL COMMISSIONER	February 5, 2010
JEET SINGH Vs. MOLU RAM	February 2, 2010
JEET SINGH Vs. LAL SINGH	July 6, 2010
JEEVAN KUMAR ALIAS BHOLA Vs. STATE OF HARYANA	October 26, 2010
JEON SINGH Vs. STATE OF PUNJAB	December 10, 2010
JEVAN KUMAR RAUT AND DR SARAJ KUMAR KOVIND Vs. CENTRAL BUREAU OF INVESTIGATION	April 22, 2010
JHAGRU RAM SON OF PARBHATI Vs. JAGAN AND ORS	September 1, 2010
JINDAL FERTILIZERS AND CHEMICALS Vs. STATE OF PUNJAB	May 6, 2010
JINDAL OIL AND GINNING FACTORY Vs. KUNJ LAL SADHU RAM	September 15, 2010
JIT SINGH SIDHU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	July 6, 2010
JITENDER Vs. STATE OF HARYANA	January 8, 2010
JITENDER @ MONU Vs. STATE OF HARYANA	December 7, 2010
JITENDER ALIAS CHINTU Vs. STATE OF HARYANA	November 23, 2010
JITENDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	October 8, 2010
JITENDER KUMAR GHAHLYAN Vs. VIRENDER SINGH @ FAUJI	September 10, 2010
JITENDER SINGH Vs. STATE OF HARYANA AND ORS	December 2, 2010
JITENDER SINGH @KARAN Vs. STATE OF HARYANA	December 17, 2010
JIWAN MEHTA Vs. EMM BROS FORGINGS P LTD	November 2, 2010
JOGA RAM Vs. STATE OF PUNJAB	September 16, 2010
JOGA SINGH Vs. STATE OF PUNJAB	January 20, 2010
JOGA SINGH Vs. STATE OF PUNJAB	December 7, 2010
JOGINDER Vs. JSP SERVICES P LTD	January 22, 2010
JOGINDER Vs. JSP SERVICES PVT LIMITED	January 21, 2010
JOGINDER AND ORS Vs. STATE OF HARYANA AND ANR	April 22, 2010
JOGINDER KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 13, 2010
JOGINDER KAUR Vs. STATE OF PUNJAB AND ANR	July 2, 2010
JOGINDER KAUR AND ORS Vs. STATE OF HARYANA AND ORS	April 8, 2010
JOGINDER NATH ALIAS JOGINDER PAL Vs. SAT PAL	January 22, 2010
JOGINDER PAUL (HUF) Vs. COMMISSIONER OF INCOME TAX	August 25, 2010
JOGINDER PAUL @ SONU @ GUGGU Vs. STATE OF PUNJAB	December 3, 2010
JOGINDER RAM Vs. DAVINDER KUMAR	September 15, 2010
JOGINDER SETHI Vs. STATE OF HARYANA	November 10, 2010
JOGINDER SINGH Vs. SONIA	July 19, 2010
JOGINDER SINGH Vs. CHANDIGARH ADMINISTRATION	June 14, 2010
JOGINDER SINGH Vs. SUBA SINGH	February 25, 2010
JOGINDER SINGH Vs. STATE OF HARYANA	July 21, 2010
JOGINDER SINGH Vs. PHOOL CHAND	January 11, 2010
JOGINDER SINGH Vs. BALWINDER SINGH	August 6, 2010
JOGINDER SINGH Vs. CHANDIGARH ADMINISTRATION	February 23, 2010
JOGINDER SINGH Vs. AJIT SING	January 12, 2010
JOGINDER SINGH Vs. STATE OF PUNJAB	October 14, 2010
JOGINDER SINGH Vs. STATE OF PUNJAB	October 4, 2010
JOGINDER SINGH Vs. LACHHMAN SINGH	January 27, 2010
JOGINDER SINGH Vs. HAKAM SINGH	November 1, 2010
JOGINDER SINGH AND ANR Vs. BALWINDER SINGH	April 6, 2010
JOGINDER SINGH GODARA Vs. STATE OF HARYANA	November 17, 2010
JORA SINGH Vs. STATE OF PUNJAB AND ORS	November 29, 2010
JORA SINGH Vs. LAKHWINDER KUMAR	August 11, 2010
JORA SINGH ALIAS BALJIT SINGH AND JITTEE ALIAS GURJIT SINGH Vs. STATE OF PUNJAB	September 20, 2010
JORAWAR SINGH @ JAWAHAR SINGH Vs. NAVJOT SINGH AND ORS.	October 11, 2010
JORAWAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 16, 2010
JOSEPH K MASIH Vs. LIFE INSURANCE CORPORATION HOUSING FINANCE LTD	December 9, 2010
JOTI RAM Vs. SURJA BHAN	February 24, 2010
JSL LIMITED Vs. UNION OF INDIA AND ANR	October 8, 2010
JUBENA KHATUN Vs. STATE ELECTION COMMISSIONER HARYANA	May 28, 2010
JUGAL KISHORE ARORA Vs. AJIT BALAJI JOSHI AND ANR	August 17, 2010
JULLUNDUR DISTRICT CO OPERATIVE AGRICULTURAL SERVICE SOCIETIES EMPLOYEES UNION Vs. STATE OF PUNJAB	October 1, 2010
JUMMA Vs. KHUBI RAM	March 4, 2010
JYOTI Vs. STATE OF PUNJAB AND ANR	November 23, 2010
JYOTI AND ANR Vs. STATE OF HARYANA AND ORS	December 23, 2010
JYOTI NARIMAN Vs. STATE OF HARYANA	February 8, 2010
JYOTI RAM Vs. STATE OF HARYANA	December 24, 2010
K C C SOFTWARE LIMITED Vs. PUNJABI UNIVERSITY PATIALA	November 10, 2010
K C VERGHESE Vs. CENTRAL WAREHOUSING CORPORATION	April 5, 2010
K K PURI Vs. UNION OF INDIA	September 8, 2010
K L AHUJA Vs. STATE OF HARYANA AND ANOTHER	August 19, 2010
K L SETHI Vs. GOVERNMENT OF PUNJAB AND ANR	August 25, 2010
K N MATHUR Vs. GENERAL MANAGER	January 7, 2010
K S JHAMB Vs. PUNJAB NATIONAL BANK	April 26, 2010
K.C. SHARMA Vs. UNION OF INDIA	May 17, 2010
K.K. INTERNATIONAL Vs. STATE OF HARYANA	September 28, 2010
K.K. PURI Vs. UNION OF INDIA AND OTHERS	September 8, 2010
K.L. ARYA GIRLS HIGH SCHOOL Vs. THE PRESIDING OFFICER, SCHOOL AND ORS.	November 23, 2010
KABAL SINGH Vs. STATE OF PUNJAB	November 25, 2010
KABUR SINGH Vs. HARBHAJAN SINGH AND ANR	December 17, 2010
KADAM SINGH Vs. JAI BHAGWAN RAGHBIR CHAND	May 19, 2010
KAILASH CHAND Vs. STATE OF HARYANA	October 12, 2010
KAILASH CHAND MITTAL Vs. TIRATH PARKASH MITTAL AND ORS.	August 16, 2010
KAILASH CHANDER Vs. STATE OF PUNJAB	November 30, 2010
KAILASH NATH Vs. STATE OF HARYANA	February 10, 2010
KAILASH RANI Vs. ATMA RAM	January 8, 2010
KAILASH WATI THROUGH L.RS. Vs. STATE OF HARYANA	May 20, 2010
KAKA @ JATINDER KUMAR Vs. STATE OF PUNJAB	September 7, 2010
KAKA @ SARABJIT Vs. STATE OF PUNJAB	September 6, 2010
KAKA SINGH Vs. STATE OF PUNJAB	February 19, 2010
KAKA SINGH @ BUDHU Vs. STATE OF PUNJAB	January 6, 2010
KAKI DEVI SARPANCH Vs. STATE OF PUNJAB	July 12, 2010
KAKKAR STEEL FORGINGS Vs. BHUSHAN METALLICS LTD	November 15, 2010
KALA Vs. DIVISIONAL FOREST OFFICER, TERRITORIAL FOREST DEPARTMENT, FATEHABAD & ANOTHER	September 6, 2010
KALA Vs. STATE OF HARYANAKALA	March 18, 2010
KALA DEVI Vs. STATE OF HARYANA	January 20, 2010
KALA SINGH Vs. STATE OF PUNJAB	February 23, 2010
KALA SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	November 29, 2010
KALAWANTI Vs. STATE OF PUNJAB AND ANR	July 28, 2010
KALAWATI Vs. KARNAL IMPROVEMENT TRUST	February 4, 2010
KALAWATI Vs. STATE OF HARYANA AND OTHERS	December 7, 2010
KALIKA PRASHAD YADAV Vs. KADIMI TOOL MANUFACTURING COMPANY (PVT ) LTD AND ANR	May 6, 2010
KALLATTAR SINGH Vs. COMMISSIONER, AMBALA DIVISION	September 14, 2010
KALU AND ORS Vs. AYUB AND ORS	August 3, 2010
KALU RAM Vs. RAM SARUP AND ANR	May 3, 2010
KAMAKAR SINGH Vs. DIDAR SINGH	March 31, 2010
KAMAL AGGARWAL Vs. AMIR CHAND	January 20, 2010
KAMAL AGGARWAL Vs. STATE OF PUNJAB AND ANR	December 16, 2010
KAMAL JYOTI Vs. STATE OF PUNJAB	January 28, 2010
KAMAL KUMAR Vs. STATE OF PUNJAB	March 8, 2010
KAMAL NAIN Vs. SOM PARKASH AND ORS	September 27, 2010
KAMAL SINGH AND ORS Vs. STATE OF HARYANA	June 30, 2010
KAMAL SINGH KANHAIYALAL PARIHAR SON OF KANHAIYALAL R PARIHAR Vs. UNION OF INDIA & ORS	April 8, 2010
KAMALDEEP KAUR Vs. BHARAT BUSHAN ALIAS BHARTI	July 29, 2010
KAMALJIT KAUR Vs. STATE OF PUNJAB AND ORS	August 6, 2010
KAMALJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB	November 16, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB AND ORS	December 24, 2010
KAMALJIT SINGH Vs. STATE OF PUNJAB	August 11, 2010
KAMALJIT SINGH AND ORS Vs. STATE OF PUNJAB	December 13, 2010
KAMALJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 23, 2010
KAMALJIT SINGH SON OF S JASPAL SINGH Vs. STATE OF PUNJAB AND ANR	October 8, 2010
KAMLA Vs. HARYANA KURUKSHETRA GAUSHALA	January 11, 2010
KAMLA DEVI Vs. HARYANA STATE	April 28, 2010
KAMLA DEVI Vs. STATE OF HARYANA	April 21, 2010
KAMLA DEVI Vs. PRINCIPAL CHHOTU RAM MEMORIAL PUBLIC SCHOOL AND ORS	December 10, 2010
KAMLA DEVI AND ORS Vs. STATE OF HARYANA AND ORS	December 16, 2010
KAMLA RANI Vs. STATE OF PUNJAB	September 1, 2010
KAMLESH Vs. SUMER KHAN @ SUMERA AND ORS	April 21, 2010
KAMLESH Vs. NARESH AND ANR	October 29, 2010
KAMLESH Vs. STATE OF HARYANA	November 15, 2010
KAMLESH ALIAS LALI Vs. STATE OF HARYANA	May 12, 2010
KAMLESH AND OTHERS Vs. RAM AVTAR AND OTHERS	July 7, 2010
KAMLESH BHARGAVA HOSPITAL AND RESEARCH CENTRE LTD , SILVER OAK HOSPITAL AND ANR Vs. WEATHER MAKER PVT LTD THROUGH ITS MANAGING DIRECTOR	May 10, 2010
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS	August 12, 2010
KAMLESH RANI Vs. RAJ RANI AND OTHERS	September 6, 2010
KAMLESH RANI Vs. JANESHWAR KUMAR	January 25, 2010
KAMMU Vs. STATE OF HARYANA	February 16, 2010
KANHIYA AND ANR Vs. STATE OF HARYANA	April 20, 2010
KANTA RANI Vs. ASHOK KUMAR	January 18, 2010
KANTA RANI AND ORS Vs. STATE OF PUNJAB AND ANR	November 23, 2010
KANTO Vs. PRIMARY HEALTH CENTRE	January 15, 2010
KANWALJIT SINGH Vs. STATE OF PUNJAB	January 6, 2010
KANWAR MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS	September 20, 2010
KANWAR SINGH Vs. BHAGWAN SINGH	January 14, 2010
KANWAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS	April 30, 2010
KAPIL DEV Vs. STATE OF HARYANA	December 8, 2010
KAPIL DEV Vs. STATE OF PUNJAB	September 6, 2010
KAPOOR SINGH Vs. STATE OF U T CHANDIGARH	October 4, 2010
KAPOOR SINGH SON OF SINGARA SINGH Vs. GRAM PANCHAYAT AND ANR	August 31, 2010
KAPTAN Vs. STATE OF HARYANA	August 25, 2010
KAPTAN @ PARVEEN Vs. STATE OF HARYANA	December 17, 2010
KAPTAN SINGH Vs. PRESIDING OFFICER AND ANR	August 18, 2010
KARAM CHAND Vs. DHARM CHAND	April 19, 2010
KARAM CHAND Vs. MADHUBALA	November 10, 2010
KARAM CHAND Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
KARAM CHAND AND ANR Vs. P K F FINANCE LIMITED AND ANR	July 16, 2010
KARAM CHAND AND ORS Vs. STATE OF PUNJAB AND ORS	December 20, 2010
KARAM CHAND AND ORS Vs. BALBIR SINGH	July 6, 2010
KARAM SINGH Vs. FINANCIAL COMMISSIONER, APPEALS	January 25, 2010
KARAM SINGH Vs. STATE OF HARYANA	November 1, 2010
KARAM SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT AND ORS	November 15, 2010
KARAM SINGH AND ANR. Vs. LAKHBIR KAUR AND ORS.	October 25, 2010
KARAMBIR Vs. HARYAN URBAN DEVELOPMENT AUTHORITY	December 8, 2010
KARAMBIR Vs. STATE OF HARYANA	January 27, 2010
KARAMBIR Vs. STATE OF HARYANA	May 5, 2010
KARAMBIR SINGH Vs. INDER SINGH	February 22, 2010
KARAMBIR SINGH RATHEE Vs. STATE OF HARYANA AND ORS	December 3, 2010
KARAMJEET KAUR Vs. STATE OF PUNJAB	November 1, 2010
KARAMJEET KAUR Vs. STATE OF PUNJAB AND ANR	July 28, 2010
KARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS	August 2, 2010
KARAMJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	November 26, 2010
KARAMJIT SINGH Vs. ISHAR KAUR AND ORS	August 4, 2010
KARAMJIT SINGH Vs. STATE OF PUNJAB	February 3, 2010
KARAMJIT SINGH AND ANR Vs. STATE OF HARYANA AND ORS	December 3, 2010
KARAMJIT SINGH AND ORS Vs. NIRMAL RANI AND ORS	December 23, 2010
KARAN SINGH Vs. STATE OF HARYANA	April 19, 2010
KARAN SINGH Vs. STATE OF HARYANA	April 1, 2010
KARAN SINGH Vs. STATE OF PUNJAB	April 22, 2010
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS	August 12, 2010
KARANDEEP SINGH Vs. STATE OF PUNJAB AND ANR	December 2, 2010
KARANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS	January 4, 2010
KARNAIL SINGH Vs. DROPTI DEVI	March 2, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB	February 3, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB	March 26, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB	January 11, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB	February 1, 2010
KARNAIL SINGH Vs. STATE OF PUNJAB	April 20, 2010
KARNAIL SINGH Vs. DARSHAN SINGH	January 27, 2010
KARNAIL SINGH @ MAHI @ KALA Vs. STATE OF PUNJAB	March 18, 2010
KARNAIL SINGH AND ORS Vs. SHAMSHER SINGH AND ORS	April 29, 2010
KARNAIL SINGH SANDHAR Vs. SANDHAR AND KANG LIMITED	September 10, 2010
KARNAL CO-OPERATIVE SUGAR MILLS LTD Vs. STATE INFORMATION COMMISSIONER	September 8, 2010
KARNIL SINGH Vs. GIAN SINGH AND OTHERS	May 5, 2010
KARTAR Vs. GORDHAN DASS AND ORS.	August 11, 2010
KARTAR CHAND Vs. FINANCIAL COMMISSIONER, APPEAL, PUNJAB, CHANDIGARH	May 19, 2010
KARTAR CHAND AND ANOTHER Vs. STATE OF HARYANA	September 6, 2010
KARTAR SINGH Vs. TULSI	February 17, 2010
KARTAR SINGH Vs. STATE OF PUNJAB	February 2, 2010
KARTAR SINGH Vs. GURBACHAN SINGH	January 12, 2010
KARTAR SINGH Vs. KULDEEP SINGH	January 18, 2010
KARTAR SINGH Vs. DAN SINGH	March 5, 2010
KARTAR SINGH Vs. ASSTT COLLECTOR OF CUSTOMS	February 26, 2010
KARTAR SINGH AND ORS Vs. AMARJIT SINGH AND ORS	August 4, 2010
KARTAR SINGH AND ORS Vs. STATE OF HARYANA	July 29, 2010
KARTAR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	October 26, 2010
KARTAR SINGH SAMA AND SONS AND ANR Vs. MANOJ KUMAR AND ORS	May 5, 2010
KARTARI DEVI Vs. MAHENDER SINGH	January 13, 2010
KASHATRIYA SABHA MAHARANA PARTAP BHAWAN Vs. UNION OF INDIA	January 29, 2010
KASHMIR CHAND SON OF MATHURA DASS AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION	April 27, 2010
KASHMIR KAUR Vs. STATE OF PUNJAB	October 25, 2010
KASHMIR KAUR AND OTHERS Vs. JOGINDER SINGH AND ANOTHER	July 14, 2010
KASHMIR SINGH Vs. UNION OF INDIA & ORS	April 30, 2010
KASHMIR SINGH Vs. HANSRAJ	January 12, 2010
KASHMIR SINGH Vs. STATE OF HARYANA	April 1, 2010
KASHMIR SINGH Vs. JASBIR KAUR	September 22, 2010
KASHMIR SINGH Vs. STATE OF HARYANA	December 24, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB	January 13, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB	July 1, 2010
KASHMIR SINGH Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.	December 8, 2010
KASHMIR SINGH Vs. STATE OF PUNJAB	February 15, 2010
KASHMIR SINGH Vs. GRAM PANCHAYAT AND ORS	August 26, 2010
KASHMIR SINGH AND RANBIR SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS	November 8, 2010
KASHMIRA SINGH Vs. PUNJAB STATE	March 16, 2010
KASHMIRI LAL Vs. SUB DIVISIONAL OFFICER	April 26, 2010
KASHMIRI LAL Vs. STATE OF HARYANA	February 22, 2010
KASHMIRI LAL Vs. RAJINDER KUMAR	January 6, 2010
KASHMIRI LAL Vs. COMMISSIONER APPEALS JALANDHAR	February 2, 2010
KASHMIRI PANDIT SABHA Vs. ORIENTAL GLASS WORKS	February 24, 2010
KASSAM Vs. STATE OF HARYANA	November 2, 2010
KASTURI LAL Vs. KAUSHALYA DEVI AND ORS	May 17, 2010
KAUL SINGH Vs. STATE OF PUNJAB	January 12, 2010
KAUSHALYA DEVI Vs. UNION OF INDIA	January 19, 2010
KAUSHALYA DEVI Vs. HARI CHAND	April 6, 2010
KAUSHALYA DEVI Vs. HARI SINGH	March 9, 2010
KAVITA Vs. KRISHAN	August 12, 2010
KAVITA DAUGHTER OF NATHU RAM Vs. STATE OF HARYANA AND ANR	August 12, 2010
KAVITA DEVI Vs. STATE OF HARYANA AND OTHERS	September 17, 2010
KAVITA RANI AND ORS Vs. HARYANA STAFF SELECTION COMMISSION	March 19, 2010
KAWAL SINGH Vs. STATE OF HARYANA	February 19, 2010
KEDAR NATH Vs. SH ARUN KUMAR AND ANR	November 23, 2010
KEHAR SINGH Vs. STATE OF PUNJAB	October 25, 2010
KEHAR SINGH Vs. STATE OF HARYANA	April 6, 2010
KEHAR SINGH Vs. AMRIK SINGH	July 19, 2010
KEHAR SINGH Vs. BALBIR SINGH	April 26, 2010
KEHAR SINGH Vs. BALWANT SINGH	April 27, 2010
KEHAR SINGH AND OTHERS Vs. STATE OF HARYANA	September 6, 2010
KEHAR SINGH DHULKU Vs. AMARJIT KAUR	January 7, 2010
KEHARO @ KEHAR KAUR Vs. STATE OF PUNJAB	April 20, 2010
KESAR SINGH Vs. LAND ACQUISITION COLLECTOR	September 6, 2010
KESAR SINGH Vs. STATE OF PUNJAB	February 25, 2010
KESHAV Vs. STATE OF HARYANA	January 21, 2010
KESHAV CHANDER & SONS Vs. INCOME TAX OFFICER	December 13, 2010
KESHAV KAUSHIK ETC Vs. STATE OF HARYANA AND ORS ETC	May 18, 2010
KESHO RAM Vs. STATE OF HARYANA	October 15, 2010
KESHYAN BROTHER AND ORS Vs. J K CEMENT WORKS AND ANR	September 29, 2010
KEWAL KISHAN Vs. KISHAN LAL	July 1, 2010
KEWAL KRISHAN Vs. PARAMVIR KAUR	December 2, 2010
KEWAL KRISHAN @ K B AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	September 6, 2010
KEWAL RAM Vs. STATE OF PUNJAB	February 25, 2010
KEWAL SINGH Vs. WADHAWA SINGH	March 26, 2010
KEWAL SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	December 9, 2010
KEWAL SINGH EX-SARPANCH Vs. STATE OF PUNJAB	August 10, 2010
KHALIL Vs. STATE OF HARYANA	September 15, 2010
KHARAITI LAL Vs. STATE OF HARYANA	April 30, 2010
KHARAITI RAM Vs. SHAKUNTLA DEVI	January 12, 2010
KHATPAL SOLAVEX PVT.LTD Vs. PREET KAUR	March 2, 2010
KHATTU RAM Vs. CHARAN DASS AND ANR	April 21, 2010
KHAZANA Vs. WAZIR SINGH	January 19, 2010
KHEM SINGH Vs. CHIRANJIV SINGH	April 21, 2010
KHEMA & ORS Vs. STATE OF HARYANA & ORS	December 7, 2010
KHERI MANIAN CO OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD Vs. MUNICIPAL COUNCIL SAHIBZADA AJIT SINGH NAGAR	September 9, 2010
KHIDMAT SINGH Vs. JOGINDER SINGH	March 12, 2010
KHUBA ALIAS KHUB RAM Vs. HARYANA STATE	April 28, 2010
KHURANA WOOLEN MILLS (P) LTD Vs. COMMISSIONER OF C EX	May 12, 2010
KHUSHAL SINGH AND Vs. NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS	April 20, 2010
KHUSHI MOHAMMAD Vs. NATHU	January 19, 2010
KHUSHI RAM Vs. MURLI MANOHAR THATHERAN PANCHAYATI MANDIR AND DHARAMSALA SOCIETY	January 28, 2010
KIKKAR SINGH Vs. STATE OF PUNJAB AND ANR	December 17, 2010
KIRAN GARG Vs. STATE OF PUNJAB	March 9, 2010
KIRAN GUPTA Vs. SATISH KUMAR	January 21, 2010
KIRANDEEP KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	July 30, 2010
KIRPAL SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD	April 23, 2010
KIRPAL SINGH Vs. STATE OF HARYANA AND OTHERS	August 10, 2010
KIRPAL SINGH Vs. STATE OF PUNJAB AND ORS.	September 20, 2010
KIRPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB	December 8, 2010
KIRPAL SINGH AND ANR Vs. STATE OF PUNJAB	December 10, 2010
KISHAN CHAND DALAL Vs. HARYANA GRAMIN BANK ROHTAK	May 4, 2010
KISHAN PAL Vs. STATE OF PUNJAB	January 28, 2010
KISHAN SINGH Vs. STATE OF HARYANA	November 1, 2010
KISHAN SINGH Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
KISHANA AND ANR Vs. GIRDHARI LAL AND ORS	August 13, 2010
KISHORI LAL Vs. JASWANT SINGH	May 3, 2010
KITABO DEVI Vs. UNION OF INDIA	January 28, 2010
KM HARPREET KAUR ALIAS NANHO DAUGHTER OF GURMEJ Vs. STATE OF PUNJAB	November 23, 2010
KM SHASHINDRA SINGH Vs. UNION OF INDIA	April 26, 2010
KOHLI CONSTRUCTION COMPANY Vs. SHAKUN INFRASTRUCTURE DEVELOPMENT LTD	January 28, 2010
KOTAK MAHINDRA BANK LTD. Vs. COVENTRY COIL-O-MATIC (HARYANA) LTD. AND ANR.	December 16, 2010
KRISHAN Vs. STATE OF HARYANA	November 16, 2010
KRISHAN Vs. STATE OF HARYANA	August 2, 2010
KRISHAN Vs. STATE OF HARYANA	January 27, 2010
KRISHAN Vs. GULAB SINGH	November 1, 2010
KRISHAN Vs. SATBIR	March 8, 2010
KRISHAN @ BALLU Vs. STATE OF HARYANA	September 21, 2010
KRISHAN @ KALA Vs. STATE OF HARYANA	August 13, 2010
KRISHAN ALIAS ALOK Vs. STATE OF HARYANA	November 18, 2010
KRISHAN DEV SYAL Vs. BABA SAIN BHAGAT SABHA (REGD ) AND ORS	December 2, 2010
KRISHAN DUTT ALIAS KRISHAN CHANDER Vs. STATE OF HARYANA	May 20, 2010
KRISHAN GOENKA Vs. JAYANTI PRAKASH GOENKA	August 3, 2010
KRISHAN GOPAL KHANNA Vs. STATE OF HARYANA AND ANOTHER	September 13, 2010
KRISHAN KUMAR Vs. GURDIAL SINGH	January 12, 2010
KRISHAN KUMAR Vs. NAND LAL	May 28, 2010
KRISHAN KUMAR Vs. STATE OF PUNJAB	October 11, 2010
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS	August 18, 2010
KRISHAN KUMAR AGGARWAL Vs. STATE OF HARYANA	October 7, 2010
KRISHAN KUMAR AND ORS Vs. CHANDIGARH ADMINISTRATION AND ORS	November 23, 2010
KRISHAN KUMAR AND RAMESHWAR DASS Vs. STATE OF HARYANA AND ANR	April 5, 2010
KRISHAN KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS	May 10, 2010
KRISHAN KUMAR SHARMA AND VARINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	April 8, 2010
KRISHAN KUMAR SINGLA Vs. STATE OF PUNJAB AND ORS	September 20, 2010
KRISHAN LAL Vs. KRISHAN	January 7, 2010
KRISHAN LAL Vs. STATE OF HARYANA	April 21, 2010
KRISHAN LAL Vs. GENERAL MANAGER HARYANA ROADWAYS ROHTAK	October 4, 2010
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.	August 17, 2010
KRISHAN LAL AGGARWAL Vs. STATE OF PUNJAB	January 18, 2010
KRISHAN LAL AND ORS Vs. STATE OF HARYANA	November 15, 2010
KRISHAN LAL BAREJA Vs. MUKESH TALWAR	September 15, 2010
KRISHAN PAL Vs. BALVINDER KUMAR	November 1, 2010
KRISHAN SINGH Vs. INDERJIT SINGH	January 19, 2010
KRISHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	July 16, 2010
KRISHANA Vs. MAGHA RAM	January 8, 2010
KRISHNA AND ORS Vs. DINESH KUMAR AND ORS	April 5, 2010
KRISHNA DEVI Vs. SUKHDEV SINGH	January 11, 2010
KRISHNA DEVI Vs. CHIEF COMMISSIONER OF INCOME TAX	February 4, 2010
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS	July 21, 2010
KRISHNA KUMARI Vs. KRISHAN KUMAR	May 13, 2010
KRISHNA RANI Vs. KAUSHALAYA DEVI	January 13, 2010
KRISHNA RANI Vs. STATE OF PUNJAB	December 10, 2010
KRISHNA SAW MILL Vs. STATE OF HARYANA	September 6, 2010
KRITIKA KAMBOJ Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY AND ORS	December 9, 2010
KULBHUSHAN AGGARWAL ALIAS GUPTA Vs. SMT ANJANA BANSAL AND ORS	May 4, 2010
KULBIR SINGH Vs. STATE OF PUNJAB	November 26, 2010
KULBIR SINGH Vs. U T CHANDIGARH	December 6, 2010
KULBIR SINGH Vs. STATE OF PUNJAB	November 2, 2010
KULBIR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 17, 2010
KULDEEP Vs. STATE OF HARYANA	November 1, 2010
KULDEEP Vs. STATE OF HARYANA	September 30, 2010
KULDEEP Vs. BALU AND ORS	July 26, 2010
KULDEEP BISHNOI Vs. SPEAKER, HARYANA VIDHAN SABHA	December 20, 2010
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS	August 25, 2010
KULDEEP KAUR Vs. STATE OF PUNJAB	November 2, 2010
KULDEEP KAUR IQBAL SINGH Vs. STATE OF PUNJAB	September 16, 2010
KULDEEP KUMAR @ GOLDY Vs. STATE OF PUNJAB	May 27, 2010
KULDEEP KUMAR SINGH Vs. STATE OF PUNJAB	October 4, 2010
KULDEEP SANDHU Vs. GENERAL PUBLIC	October 25, 2010
KULDEEP SINGH Vs. KRISHAN SINGLA	October 26, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	September 13, 2010
KULDEEP SINGH Vs. STATE OF HARYANA	May 10, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	January 21, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	August 4, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB AND ANR	August 11, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	September 17, 2010
KULDEEP SINGH Vs. HARMANDER SINGH	January 20, 2010
KULDEEP SINGH Vs. RAJ BALA	August 3, 2010
KULDEEP SINGH Vs. STATE OF PUNJAB	November 25, 2010
KULDEEP SINGH Vs. STATE OF HARYANA	November 15, 2010
KULDEEP SINGH @ LALLA AND ORS Vs. STATE OF U T AND ANR	December 23, 2010
KULDEEP SINGH ALIAS DOGAR Vs. STATE OF PUNJAB	April 5, 2010
KULDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 26, 2010
KULDEEP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 3, 2010
KULDEEP SINGH AND ORS Vs. ZILE SINGH AND ORS	August 25, 2010
KULDEEP SINGH ETC Vs. STATE OF PUNJAB	September 15, 2010
KULDEV SINGH AND ORS Vs. STATE OF PUNJAB	October 25, 2010
KULDIP ANAND AND ORS Vs. SATISH PARKASH @ SATISH KUMAR AND ORS	April 8, 2010
KULDIP KAUR Vs. STATE OF PUNJAB	December 6, 2010
KULDIP KUMAR DOGRA Vs. SURINDER NATH	December 7, 2010
KULDIP SINGH Vs. STATE OF PUNJAB	March 9, 2010
KULDIP SINGH Vs. STATE OF PUNJAB	March 29, 2010
KULDIP SINGH Vs. STATE OF PUNJAB	December 9, 2010
KULDIP SINGH Vs. STATE OF PUNJAB	February 15, 2010
KULDIP SINGH Vs. STATE OF HARYANA	May 4, 2010
KULDIP SINGH Vs. STATE OF PUNJAB	September 27, 2010
KULDIP SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 2, 2010
KULDIP SINGH PANCH Vs. KULWINDER KAUR	January 6, 2010
KULDIP SINGH SAHI Vs. TREHAN AUTO PARTS, JALANDHAR ROAD, BATALA	December 8, 2010
KULDIPAK AHUJA SON OF AMAR NATH AHUJA Vs. CENTRAL BUREAU OF INVESTIGATION	December 9, 2010
KULJEET SINGH Vs. STATE BANK OF PATIALA AND ORS	December 13, 2010
KULJINDER SINGH Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT	August 30, 2010
KULJIT SINGH ALIAS RUBY Vs. STATE OF PUNJAB	January 12, 2010
KULTAR SINGH PABLA Vs. STATE OF PUNJAB	July 21, 2010
KULWANT KAUR Vs. STATE OF PUNJAB	January 6, 2010
KULWANT KAUR Vs. STATE OF PUNJAB	November 2, 2010
KULWANT KAUR Vs. STATE OF PUNJAB	November 10, 2010
KULWANT KAUR Vs. MANJIT KAUR AND ORS	April 27, 2010
KULWANT KAUR Vs. CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD	May 25, 2010
KULWANT SINGH Vs. STATE OF PUNJAB	December 11, 2010
KULWANT SINGH Vs. STATE OF PUNJAB	April 9, 2010
KULWANT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 6, 2010
KULWANT SINGH Vs. STATE OF PUNJAB	September 16, 2010
KULWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER	September 7, 2010
KULWANT SINGH Vs. NINDERPAL KAUR AND ORS	December 23, 2010
KULWANT SINGH Vs. STATE OF PUNJAB	December 23, 2010
KULWANT SINGH Vs. STATE OF PUNJAB	February 18, 2010
KULWANT SINGH Vs. STATE OF PUNJAB AND ORS	January 14, 2010
KULWANT SINGH Vs. STATE OF U T AND ANR	November 25, 2010
KULWANT SINGH & ANOTHER Vs. BHINDER SINGH & OTHERS	April 1, 2010
KULWANT SINGH ALIAS KANTI Vs. STATE OF PUNJAB	January 21, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	November 16, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 17, 2010
KULWANT SINGH AND ANR Vs. STATE OF PUNJAB	August 27, 2010
KULWANT SINGH AND ORS Vs. MOHINDER SINGH AND ORS	August 5, 2010
KULWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	March 12, 2010
KULWANT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 13, 2010
KULWANT SINGH DRIVER Vs. MUNICIPAL CORPORATION, AMRITSAR	September 15, 2010
KULWANT SINGH SON OF DALJIT SINGH Vs. STATE OF PUNJAB	February 1, 2010
KULWINDER KAUR Vs. MANJIT KAUR	July 2, 2010
KULWINDER KAUR Vs. STATE OF PUNJAB	June 24, 2010
KULWINDER KAUR AND ORS Vs. SUKHWANT SINGH AND ORS	January 25, 2010
KULWINDER KAUR AND ORS Vs. STATE OF PUNJAB	November 22, 2010
KULWINDER KAUR DHALIWAL AND ANR Vs. STATE OF PUNJAB AND ORS	November 15, 2010
KULWINDER PAL Vs. STATE OF PUNJAB	April 26, 2010
KULWINDER SINGH Vs. PARAMJIT SINGH AND ANR	August 3, 2010
KULWINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS	September 28, 2010
KULWINDER SINGH @ NONU AND ORS Vs. STATE OF PUNJAB AND ANR	October 25, 2010
KULWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 29, 2010
KUMARI MENKA AND ANR Vs. STATE OF PUNJAB AND ORS	July 30, 2010
KUNTI DEVI @ NEELAM Vs. STATE OF PUNJAB AND OTHERS	December 6, 2010
KUNWERJEET SINGH GREWAL AND ANR Vs. STATE OF PUNJAB AND ANR	December 17, 2010
KURDIA RAM SHARMA Vs. STATE OF HARYANA	April 6, 2010
KURESH TAHER RAJKOTWALA Vs. STATE OF HARYANA	January 27, 2010
KURUKSHETRA CENTRAL COOPERATIVE BANK LTD Vs. AJMER SINGH	April 26, 2010
KURUKSHETRA GASES PVT. LTD. Vs. STATE OF HARYANA	February 8, 2010
KUSHAL TAKHAR Vs. GURINDER SINGH	May 14, 2010
L R SARDANA AND ANR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR	October 1, 2010
LABH SINGH Vs. STATE OF PUNJAB AND ORS	August 2, 2010
LACHHAMN Vs. STATE OF HARYANA	April 1, 2010
LACHHI RAM Vs. SUKHMAL CHAND	October 26, 2010
LACHHMAN DASS AND OTHERS Vs. SHARDA DEVI AND OTHERS	September 16, 2010
LACHHMI BAI Vs. OM PARKASH	January 18, 2010
LACHHMI DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	January 6, 2010
LADY CONSTABLE RAJESH KUMARI Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
LAKHBIR SINGH Vs. JASBIR SINGH	October 27, 2010
LAKHBIR SINGH Vs. UNION OF INDIA AND ORS	June 28, 2010
LAKHBIR SINGH Vs. STATE OF PUNJAB	December 21, 2010
LAKHBIR SINGH Vs. STATE OF PUNJAB	April 7, 2010
LAKHBIR SINGH ALIAS LAKHI Vs. STATE OF HARYANA	October 4, 2010
LAKHBIR SINGH AND ORS Vs. STATE OF PUNJAB	April 20, 2010
LAKHBIR SINGH AND ORS AND BHAJAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	March 8, 2010
LAKHI Vs. BALJEET SINGH AND ORS	December 24, 2010
LAKHI RAM Vs. STATE OF HARYANA	April 28, 2010
LAKHI RAM (DIED) THROUGH L RS Vs. SH BHALLE	March 22, 2010
LAKHI RAM DIWAN SINGH Vs. STATE OF HARYANA	March 5, 2010
LAKHVINDER SINGH Vs. J P TRADING COMPANY	September 17, 2010
LAKHVIR KAUR AND ORS Vs. STATE OF PUNJAB AND ORS	July 26, 2010
LAKHVIR SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR	December 13, 2010
LAKHVIR SINGH Vs. STATE OF PUNJAB	November 16, 2010
LAKHVIR SINGH Vs. STATE OF PUNJAB	September 6, 2010
LAKHWINDER KAUR Vs. SHAKUNTLA DEVI AND ORS	May 18, 2010
LAKHWINDER KUMAR Vs. BACHAN SINGH	December 1, 2010
LAKHWINDER KUMAR @ LAKHWINDER SINGH @ LUCKY @ LAKHI Vs. STATE OF PUNJAB	September 6, 2010
LAKHWINDER SINGH Vs. STATE OF PUNJAB	December 2, 2010
LAKHWINDER SINGH Vs. DILBAGH SINGH	May 19, 2010
LAKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS	November 30, 2010
LAKHWINDER SINGH Vs. TARSEN SINGH	September 28, 2010
LAL BAHADUR PAL Vs. STATE OF PUNJAB AND ORS	October 25, 2010
LAL CHAND Vs. SAMEER MATHUR AND ORS	December 2, 2010
LAL CHAND Vs. VARINDER KUMAR	May 17, 2010
LAL CHAND AND ORS. Vs. STATE OF HARYANA AND ANR.	October 6, 2010
LAL CHAND SAINI Vs. MUNICIPAL COMMITTEE MAHENDERGARH	August 11, 2010
LAL SINGH Vs. GIAN SINGH	January 13, 2010
LALA RAM Vs. MANI RAM AND ORS	July 15, 2010
LALI AND ANR Vs. SHYAM LAL	August 4, 2010
LALIT GOURA Vs. PUNJAB AND SIND BANK, BATALA BRANCH	January 6, 2010
LALIT GUPTA AND ORS Vs. STATE OF PUNJAB AND ORS	November 26, 2010
LALIT KHULLAR Vs. SHISH PAL	September 21, 2010
LALIT KUMAR Vs. STATE OF HARYANA	April 22, 2010
LALIT KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	October 8, 2010
LALIT MOHAN BHALLA Vs. PREM CHAND	July 15, 2010
LALITA AND ANR Vs. STATE OF HARYANA AND ORS	November 17, 2010
LARSEN AND TOUBRO LIMITED Vs. STATE OF HARYANA AND OTHERS	October 26, 2010
LAVINDER KUMAR SHARMA Vs. PARMOD KUMAR	October 7, 2010
LAXMAN DASS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS	December 23, 2010
LAXMAN DASS Vs. DES RAJ	December 9, 2010
LAXMI Vs. AMBU ALIAS AMBI	May 10, 2010
LAXMI BHATT Vs. IBRAHIM KHAN	November 10, 2010
LAXMI JAGLAN Vs. STATE OF HARYANA	April 9, 2010
LAXMI NARIAN Vs. JAGDISH KUMAR KAPOOR	September 16, 2010
LAXMINARAIN Vs. HARCHAND	July 1, 2010
LEELA SINGH Vs. STATE OF HARYANA	November 9, 2010
LEELADHAR Vs. STATE OF HARYANA	September 7, 2010
LEKH RAJ Vs. KIRNA	February 11, 2010
LIBERTY GROUP MARKETING DIVISION Vs. CIT	August 18, 2010
LILLU ALIAS RAJESH Vs. STATE OF HARYANA	September 20, 2010
LILU RAM AND ANR Vs. STATE OF HARYANA AND ORS	December 13, 2010
LIOYD INSULATIONS INDIA LIMITED Vs. HARYANA POWER GENERATION CORPN LIMITED	January 21, 2010
LIQUIDATOR, THE MALOUT CO-OPERATIVE SPINNING MILLS LIMITED Vs. SURESH COTTON OIL & GENERAL MILLS	January 12, 2010
LIYAKAT Vs. STATE OF HARYANA	September 7, 2010
LORD KRISHNA FLOUR MILLS PVT. LTD. Vs. STATE OF HARYANA	February 8, 2010
LOVELEET ARORA Vs. STATE OF PUNJAB AND ORS	September 10, 2010
LOVELY AND ORS Vs. STATE OF PUNJAB AND ANR	September 7, 2010
LOVKESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	August 31, 2010
LOVLEEN Vs. HARPREET SINGH	September 9, 2010
LT COL BIKRAM SINGH Vs. STATE OF PUNJAB AND ANR	May 14, 2010
LT COL SURJIT SINGH GILL AND ORS Vs. UNION OF INDIA (UOI) AND ORS	April 23, 2010
LT.COL (RETD.) G.S. DHILLON Vs. UNION OF INDIA AND OTHERS	March 22, 2010
LUDHIANA BOTTLING COMPANY Vs. UNION OF INDIA (UOI) AND ORS	October 8, 2010
LUDHIANA IMPROVEMENT TRUST Vs. ZORA SINGH	November 18, 2010
LUDHIANA MEDICITI Vs. MEDSAVE HEALTH CARE LTD	February 25, 2010
LUDHIANA STEEL LTD Vs. ASSTT COLLECTOR, C EX DIVISION, LUDHIANA	May 28, 2010
LUXMI ENTERPRISES Vs. MAA SHEETLA INDUSTRIES	March 9, 2010
M C CHHABRA AND OTHERS Vs. BHAKRA BEAS MANAGEMENT BOARD	March 26, 2010
M C SHARMA Vs. UNION TERRITORY ADMINISTRATOR AND ANR	March 10, 2010
M K GOYAL Vs. SATISH KUMAR SANGWAN AND ORS	April 7, 2010
M L BANSAL Vs. STATE OF HARYANA AND ORS	August 2, 2010
M L SHARMA Vs. STATE OF HARYANA	April 1, 2010
M M THAPAR Vs. UNION OF INDIA AND ORS	October 13, 2010
M P SAINI Vs. NEERAJ MADAN	January 6, 2010
M S KHAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS	November 1, 2010
M S TRADING COMPANY Vs. STATE OF PUNJAB AND ORS	September 1, 2010
M.S. WALIA Vs. CENTRAL BUREAU OF INVESTIGATION	December 2, 2010
M/S BHANOT LEASING LIMITED Vs. COMMISSIONER, GURGAON DIVISION, GURGAON	October 6, 2010
M/S JANTA LAND PROMOTERS LIMITED Vs. STATE OF PUNJAB AND OTHERS	November 26, 2010
M/S KRISHNA Vs. UNION OF INDIA	September 10, 2010
M/S RAM MURTI Vs. PUNJAB WAKF BOARD	May 28, 2010
M/S TRADE LINK LIMITED AND ANOTHER Vs. VARINDER KUMAR AND OTHERS	September 20, 2010
M/S. BRIJ LAL RAM RICHPAL Vs. THE MARKET COMMITTEE, REWARI AND OTHERS	August 4, 2010
M/S. HIDEOUT TOURIST COMPLEX Vs. GAIL & ANOTHER	September 20, 2010
M/S. HINDLEVER CHEMICALS LIMITED AND ANOTHER Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER	January 8, 2010
M/S. LAXMI TRADERS AND ANOTHER Vs. KUSHAL PAL SINGH MANN	September 10, 2010
M/S. ORIENT CRAFT INFRASTRUCTURE LTD. Vs. SMT. SUBHADRA & OTHERS	September 7, 2010
M/S.CIMMCO BIRLA LIMITED Vs. STATE OF HARYANA	December 10, 2010
MAAN SINGH Vs. STATE OF PUNJAB	November 25, 2010
MAAN SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	October 26, 2010
MADAN GOPAL Vs. KIRPAL SINGH AND ORS	August 11, 2010
MADAN LAL Vs. STATE OF PUNJAB AND ORS	October 29, 2010
MADAN LAL Vs. CHETAN MITTAL	January 12, 2010
MADAN LAL Vs. RAM PAL	January 12, 2010
MADAN LAL Vs. HARI SINGH	January 15, 2010
MADAN LAL Vs. PARVEEN BALA	May 28, 2010
MADAN LAL Vs. KRISHAN KUMAR	January 8, 2010
MADAN LAL Vs. RATTAN SINGH	July 22, 2010
MADAN LAL Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
MADAN LAL @ MADDI Vs. STATE OF HARYANA	March 19, 2010
MADAN LAL KUKREJA Vs. STATE OF PUNJAB & ANR	September 7, 2010
MADAN LAL LAMBA Vs. STATE OF HARYANA AND OTHERS	December 7, 2010
MADAN LAL MANJHU AND ORS Vs. STATE OF PUNJAB AND ANR	July 6, 2010
MADAN LAL PAPNEJA Vs. STATE OF HARYANA	November 12, 2010
MADAN LAL VERMA Vs. HARINDER SINGH TIWANA	December 20, 2010
MADAN MOHAN MANCHANDA Vs. STATE OF U T CHANDIGARH	October 4, 2010
MADAN MOHAN TALWAR Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
MADAN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	November 22, 2010
MADHU BALA Vs. STATE OF HARYANA AND ORS	July 5, 2010
MADHU ELECTRICALS AND ORS Vs. STATE OF HARYANA AND ORS	May 29, 2010
MADHURIMA BAJAJ Vs. SUNDER SINGH	November 11, 2010
MAGGAR SINGH Vs. NATIONAL INSTITUTE OF NURSING AND ORS	December 21, 2010
MAGHAR SINGH @ BAMB AND ORS Vs. STATE OF PUNJAB	March 9, 2010
MAGIC PROMOTERS PVT LTD Vs. STATE OF HARYANA	April 27, 2010
MAHA SINGH Vs. VEDO DEVI	February 9, 2010
MAHA SINGH Vs. RANBIR	November 1, 2010
MAHA SINGH RAM MEHAR RICE & GENERAL MILLS Vs. DEVI DYAL AMAR NATH	February 11, 2010
MAHABIR Vs. STATE OF HARYANA	July 6, 2010
MAHABIR Vs. STATE OF HARYANA	November 17, 2010
MAHABIR JAIN KANYA PATHSHALA TRUST AND ANR Vs. DAYA KRISHAN AND ORS	May 3, 2010
MAHAL SINGH Vs. STATE OF HARYANA	November 1, 2010
MAHANT JAGMOHAN SINGH Vs. MAHANT KARAMJIT SINGH	April 1, 2010
MAHANT PARMINDER DASS Vs. GURMEET SINGH	September 17, 2010
MAHARISHI DAYANAND UNIVERSITY THROUGH ITS REGISTRAR SHRI S P VATS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR	April 22, 2010
MAHAVIR PARSAD LAKHMI CHAND Vs. STATE OF HARYANA AND ORS.	July 15, 2010
MAHAVIR RICE & GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH	February 5, 2010
MAHAVIR RICE & GENERAL MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH	April 5, 2010
MAHAVIR SINGH Vs. STATE OF HARYANA	January 20, 2010
MAHAVIR SINGH Vs. STATE OF HARYANA	August 16, 2010
MAHENDER Vs. STATE OF HARYANA	January 19, 2010
MAHENDER Vs. STATE OF HARYANA AND ORS	November 19, 2010
MAHENDER ALIAS AAKASH Vs. STATE OF HARYANA	February 1, 2010
MAHENDER NATH Vs. SATENDER NATH AND OTHERS	March 26, 2010
MAHENDER PAL AND ORS Vs. STATE OF HARYANA AND ORS	June 14, 2010
MAHENDER SINGH Vs. SURESH KUMAR	May 10, 2010
MAHENDER SINGH AND ORS Vs. CHAMELI AND ORS	November 11, 2010
MAHENDER SINGH AND ORS Vs. USHA RANI AND ORS	April 9, 2010
MAHESH Vs. STATE OF HARYANA	December 8, 2010
MAHESH CHAND Vs. STATE OF PUNJAB AND ORS	November 25, 2010
MAHESH CHAND AND ORS Vs. SHALIMAR TOWN PLANNERS PVT LTD AND ORS	August 23, 2010
MAHESH KUMAR Vs. JAISHI RAM GOYAL	November 17, 2010
MAHESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	September 6, 2010
MAHI PAL RAWAT Vs. DARSHAN SINGH	January 18, 2010
MAHINDER Vs. STATE OF HARYANA	August 13, 2010
MAHINDER PAL Vs. HARI SARAN	March 16, 2010
MAHINDER SINGH Vs. A.C.I.G., BALLABGARH & OTHERS	August 30, 2010
MAHINDER SINGH Vs. BUTA SINGH	August 20, 2010
MAHINDER SINGH Vs. BHAG SINGH	November 16, 2010
MAHINDER SINGH Vs. STATE OF PUNJAB	February 24, 2010
MAHINDER SINGH & ORS Vs. RAJ KAUR	September 7, 2010
MAHINDRA HIRE PURCHASE Vs. BIRU RAM	February 10, 2010
MAHIPAL Vs. STATE OF HARYANA	September 30, 2010
MAHIPAL Vs. STATE OF HARYANA AND ORS	December 2, 2010
MAHLA SINGH Vs. HANS RAJ	December 17, 2010
MAI RAM Vs. STATE OF HARYANA	September 7, 2010
MAJINDER SINGH KANG Vs. CIT & ANR.	September 13, 2010
MAJOR ARVIND KUMAR SUHAG Vs. STATE OF HARYANA	May 24, 2010
MAJOR GENERAL DARSHAN SINGH (DECEASED) THROUGH LRS. Vs. BRIJ BHUSHAN CHAUDHARY (DECEASED) THROUGH LRS. AND ORS.	August 31, 2010
MAJOR GENERAL G.S. RIAR Vs. STATE OF PUNJAB AND OTHERS	May 12, 2010
MAJOR HARCHAND RAM (RETD ) Vs. UNION OF INDIA (UOI) AND ORS	November 1, 2010
MAJOR SINGH Vs. JAGAN NATH AND ANR	August 13, 2010
MAJOR SINGH Vs. SHER SINGH AND ORS	March 3, 2010
MAJOR SINGH Vs. PRESIDING OFFICER, ELECTIDON TRIBUNAL	May 24, 2010
MAJOR SINGH Vs. STATE OF PUNJAB	May 13, 2010
MAJOR SINGH Vs. CHHINDERPAL KAUR	August 3, 2010
MAJOR SINGH Vs. STATE OF PUNJAB	May 18, 2010
MAJOR SINGH AND ORS Vs. STATE OF PUNJAB	December 23, 2010
MAJOR SINGH AND ORS Vs. BALWANT SINGH	April 29, 2010
MAKHAN SINGH Vs. STATE OF PUNJAB	April 22, 2010
MAKHAN SINGH Vs. JOGINDER SINGH	March 11, 2010
MAKHAN SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER (GENERAL) AND ORS	June 28, 2010
MAKHAN SINGH Vs. HARMEET SINGH	August 3, 2010
MAKHAN SINGH ALIAS BAGAR Vs. STATE OF HARYANA	December 15, 2010
MALAGAR SINGH Vs. STATE OF PUNJAB AND ORS	August 25, 2010
MALKEET KAUR Vs. BHUPINDER PAL	January 27, 2010
MALKIAT KAUR Vs. AJMER SINGH	May 10, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS	April 27, 2010
MALKIAT SINGH Vs. JAGIR SINGH	January 25, 2010
MALKIAT SINGH Vs. LAND ACQUISITION COLLECTOR	January 11, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB	November 22, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB	August 30, 2010
MALKIAT SINGH Vs. STATE OF PUNJAB	July 22, 2010
MALKIAT SINGH Vs. INDIAN OVERSEAS BANK AND ANR.	August 12, 2010
MALKIT SINGH Vs. STATE OF PUNJAB	November 15, 2010
MALKIT SINGH ALIAS KALA Vs. STATE OF PUNJAB	November 10, 2010
MALKIT SINGH AND ANR Vs. LAL SINGH AND ORS	April 5, 2010
MALLU SINGH AND ORS Vs. STATE OF HARYANA	November 16, 2010
MALOOK SINGH Vs. STATE OF PUNJAB	January 20, 2010
MALOOK SINGH AND ORS Vs. STATE OF PUNJAB	July 26, 2010
MAM CHAND Vs. NARESH KUMAR	April 7, 2010
MAM CHAND Vs. GURMEET SINGH	December 9, 2010
MAM CHAND AND ANR Vs. STATE BANK OF PATIALA	September 15, 2010
MAM CHAND AND ANR Vs. STATE OF HARYANA	August 23, 2010
MAMTA DEVI AND ANR Vs. STATE OF PUNJAB AND ORS	November 18, 2010
MAMTA RANI AND ANR Vs. STATE OF HARYANA AND ORS	March 2, 2010
MAMTA SAINI Vs. STATE OF PUNJAB	April 29, 2010
MAMTA SHARMA Vs. STATE OF PUNJAB	November 1, 2010
MAN MOHAN KUMAR Vs. STATE OF UNION TERRITORY CHANDIGARH	January 25, 2010
MANAGING COMMITTEE GURDWARA SAHIB Vs. SUB DIVISIONAL MAGISTRATE-CUM-EXECUTIVE MAGISTRATE	October 6, 2010
MANAGING COMMITTEE OF THE G D MEMORIAL EDUCATION SOCIETY Vs. UNION OF INDIA	November 2, 2010
MANAGING DIRECTOR PUNJAB STATE CO OPERARIVE BANK LTD Vs. MANJIT SINGH SODHI	January 28, 2010
MANAGING DIRECTOR SUGAR MILLS Vs. NIRMALA	January 19, 2010
MANAKDHERI CO OP Vs. PRESIDING OFFICER	August 23, 2010
MANAV MAHAJAN Vs. STATE OF PUNJAB	December 3, 2010
MANBIR KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS	October 6, 2010
MANDEEP KADIAN Vs. PT B D SHARMA UNIVERSITY OF HEALTH & SCIENCES, ROHTAK & OTHERS	August 13, 2010
MANDEEP KAUR Vs. GURU NANAK DEV UNIVERSITY AND ANR	April 20, 2010
MANDEEP KAUR Vs. STATE OF PUNJAB	August 30, 2010
MANDEEP KAUR & ANR Vs. STATE OF PUNJAB & ORS	December 6, 2010
MANDER SINGH Vs. STATE OF PUNJAB	January 25, 2010
MANDHIR BAJAJ Vs. VICE CHANCELLOR, PUNJAB UNIVERSITY AND ORS	November 16, 2010
MANDIR BALAK RAM RAM LAL TRUST AND ANR Vs. MOHAN LAL	September 29, 2010
MANDIR GAUTMA SATI MAKBUJA BRADARI GAUTAM AND ANR Vs. JAGDISH LAL GUPTA AND ORS	October 8, 2010
MANESAR INDUSTRIES WELFARE ASSOCIATION Vs. STATE OF HARYANA AND ORS	April 8, 2010
MANGA Vs. STATE OF PUNJAB	November 25, 2010
MANGA AND ORS Vs. GIAN MOHD AND ORS	March 15, 2010
MANGA RAM Vs. REENA DEVI	February 5, 2010
MANGA SINGH Vs. SH JANARDHAN	February 19, 2010
MANGAL SINGH Vs. STATE OF PUNJAB	September 14, 2010
MANGAT DASS Vs. STATE OF PUNJAB AND ANOTHER	December 7, 2010
MANGAT RAI Vs. GUNJAN BALA	November 9, 2010
MANGAT RAM Vs. SHAM LAT PATTI KILOHRE	September 7, 2010
MANGAT SINGH Vs. STATE OF PUNJAB AND ORS	November 8, 2010
MANGE RAM Vs. SURENDER SINGH	August 6, 2010
MANGE RAM Vs. STATE OF HARYANA	September 22, 2010
MANI Vs. SUKHJIT SINGH	January 13, 2010
MANI RAM Vs. AVINASH KUMAR AND ANR	September 29, 2010
MANI RAM Vs. STATE OF PUNJAB AND ORS	July 29, 2010
MANINDER KAUR Vs. MUNICIPAL CORPORATION	January 18, 2010
MANINDER KAUR Vs. STATE OF PUNJAB	November 2, 2010
MANINDER KUMAR Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR & OTHERS	September 6, 2010
MANISH AHLAWAT Vs. STATE OF HARYANA	February 10, 2010
MANISH KUMAR SINGLA Vs. PT. B.D. SHARMA AND OTHERS	July 27, 2010
MANJEET SINGH @ SONU Vs. STATE OF PUNJAB	December 8, 2010
MANJINDER KAUR Vs. GURBEER SINGH	September 8, 2010
MANJINDER SINGH Vs. STATE OF PUNJAB	March 9, 2010
MANJINDER SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB	November 1, 2010
MANJIT KAUR Vs. PUNJAB SALES CORPORATION MANDI GOBINDGARH	January 14, 2010
MANJIT KAUR Vs. CHARANJIT KAUR	January 11, 2010
MANJIT KAUR Vs. DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL	August 17, 2010
MANJIT KAUR Vs. STATE OF HARYANA	July 29, 2010
MANJIT KAUR Vs. PARAMJEET KAUR	June 28, 2010
MANJIT KAUR Vs. SUKHWINDER KAUR	January 21, 2010
MANJIT KAUR AND ORS Vs. STATE OF PUNJAB	November 17, 2010
MANJIT SINGH Vs. STATE OF HARYANA	September 7, 2010
MANJIT SINGH Vs. STATE OF PUNJAB AND ANR	December 20, 2010
MANJIT SINGH Vs. STATE OF HARYANA AND ORS	December 24, 2010
MANJIT SINGH Vs. BACHNA RAM	January 11, 2010
MANJIT SINGH Vs. DARSHAN SINGH	January 7, 2010
MANJIT SINGH Vs. STATE OF PUNJAB	January 28, 2010
MANJIT SINGH Vs. STATE OF PUNJAB	February 5, 2010
MANJIT SINGH Vs. SUKHJINDER SINGH	September 16, 2010
MANJIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT	May 6, 2010
MANJIT SINGH Vs. GAMDOOR SINGH	November 10, 2010
MANJIT SINGH Vs. STATE OF PUNJAB	October 8, 2010
MANJIT SINGH Vs. STATE OF PUNJAB	July 28, 2010
MANJIT SINGH Vs. RAMESH KUMAR AND ANOTHER	September 14, 2010
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS	October 26, 2010
MANJIT SINGH Vs. HARBANS KAUR	February 25, 2010
MANJIT SINGH Vs. STATE OF HARYANA	November 22, 2010
MANJIT SINGH @ MITA Vs. STATE OF PUNJAB	December 6, 2010
MANJIT SINGH ALIAS DULLA Vs. STATE OF PUNJAB	October 12, 2010
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	September 7, 2010
MANJIT SINGH MINHAS Vs. NEELAM RANI	March 3, 2010
MANJOT SINGH Vs. SURJIT KAUR	July 15, 2010
MANJU ALIAS ANJU AND ANR Vs. STATE OF HARYANA	October 1, 2010
MANJU CHADHA AND ANR YASHPAL BHASIN Vs. STATE OF HARYANA AND ANR	April 6, 2010
MANJU SHARMA AND ANR Vs. STATE OF PUNJAB AND ORS	December 21, 2010
MANKASHAR DASS AND ORS Vs. R S MANN, IAS AND ORS	December 23, 2010
MANLOCHAN SINGH JOHAL Vs. STATE OF PUNJAB AND OTHERS	November 12, 2010
MANMEET MALIK AND ANR Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)	October 12, 2010
MANMOHAN SINGH Vs. STATE OF PUNJAB	August 9, 2010
MANMOHAN SINGH Vs. STATE OF U T CHANDIGARH	September 28, 2010
MANMOHAN SINGH Vs. HAKAM SINGH	January 20, 2010
MANMOHAN SINGH GANDHI AND ORS Vs. RAJINDER SINGH GILL AND ORS	May 7, 2010
MANNI DEVI Vs. RAJ PAL	November 12, 2010
MANOHAR COLD STORAGE AND ICE FACTORY Vs. BALDEV SINGH AND ORS	May 14, 2010
MANOHAR LAL Vs. INDERJIT SINGH ALIAS SHAKUNTLA DEVI	September 8, 2010
MANOHAR LAL Vs. STATE OF PUNJAB	December 21, 2010
MANOHAR LAL Vs. STATE OF PUNJAB	October 4, 2010
MANOHAR LAL Vs. USHA RANI	March 12, 2010
MANOHAR LAL & SONS Vs. UNION OF INDIA AND OTHERS	August 3, 2010
MANOHAR LAL AND ORS Vs. STATE OF HARYANA AND ORS	February 25, 2010
MANOHAR LAL NARULA Vs. STATE OF PUNJAB	August 26, 2010
MANOHAR MASIH Vs. UNION OF INDIA	April 23, 2010
MANOHAR SINGH Vs. STATE OF HARYANA	April 6, 2010
MANOHAR SINGH Vs. STATE OF PUNJAB	November 10, 2010
MANOJ DEVI Vs. STATE OF HARYANA	October 26, 2010
MANOJ KUMAR Vs. STATE OF HARYANA	August 13, 2010
MANOJ KUMAR Vs. STATE OF PUNJAB AND ORS	February 26, 2010
MANOJ KUMAR Vs. SATBIR SINGH	April 5, 2010
MANOJ LUTHRA AND ORS Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ORS	January 13, 2010
MANPHOOL Vs. STATE OF PUNJAB	February 24, 2010
MANPHOOL SINGH AND OTHERS Vs. STATE OF HARYANA	September 1, 2010
MANPREET KAUR Vs. STATE OF PUNJAB AND ORS	July 27, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 16, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 7, 2010
MANPREET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 16, 2010
MANPREET KAUR AND ANR Vs. MOHINDER KAUR AND ORS	November 18, 2010
MANPREET KAUR AND ANR Vs. STATE OF PUNJAB	April 21, 2010
MANPREET SINGH Vs. STATE OF PUNJAB	December 10, 2010
MANPREET SINGH AND ANR Vs. STATE OF PUNJAB	November 12, 2010
MANSA MEDICOS Vs. STATE OF PUNJAB	May 28, 2010
MANVINDER SINGH Vs. STATE OF PUNJAB	September 15, 2010
MANVINDER SINGH Vs. SANJAY KUMAR	July 28, 2010
MARKET COMMITTEE, INDRI Vs. SUDHIR KUMAR	March 18, 2010
MARSHAL ENGINEERS Vs. STATE OF HARYANA	September 8, 2010
MASSA SINGH Vs. ELECTION TRIBUNAL	July 12, 2010
MAST RAM Vs. STATE OF PUNJAB AND ORS	November 22, 2010
MASTA GADDI BEED WALA BABA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER	July 28, 2010
MASTAN SINGH Vs. STATE OF PUNJAB	March 15, 2010
MATA BADAN Vs. STATE OF UT CHANDIGARH	February 25, 2010
MATHURA DASS JAIN AND ORS Vs. STATE OF PUNJAB AND ORS	March 3, 2010
MAYA DEVI Vs. VIJENDER SINGH	December 20, 2010
MAYA DEVI Vs. STATE OF HARYANA	January 14, 2010
MAYA DEVI Vs. RATTAN SINGH	February 23, 2010
MAYANK GULATI Vs. STATE OF PUNJAB	November 16, 2010
MAYAWATI Vs. RAJINDER SINGH & OTHERS	February 3, 2010
MD. MAJOR ALAM @ MD. NANJAR ALAM @ CHUNNA KHAN Vs. STATE OF BIHAR	March 23, 2010
MEDICAL COUNCIL OF INDIA Vs. GOLD FIELD SIKSHA SANSTHA	September 24, 2010
MEENA Vs. RAM TRANSPORT	October 15, 2010
MEENA Vs. STATE OF HARYANA AND ORS	December 13, 2010
MEENA DEVI Vs. KARAMJEET SINGH	January 12, 2010
MEENA KUMARI AND ANR Vs. STATE OF PUNJAB AND ORS	October 27, 2010
MEENAKSHI D/O SH SUDARSHAN LAL Vs. UNION OF INDIA (UOI) AND ORS	April 20, 2010
MEENAKSHI GARG AND ANR Vs. STATE OF HARYANA AND ORS	May 29, 2010
MEENAKSHI SHARMA Vs. STATE OF HARYANA AND ORS	August 2, 2010
MEENU ARORA Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
MEENU GOYAL Vs. COMMISSIONER OF CUSTOMS	March 15, 2010
MEENU KAUR Vs. SHRI GURU RAMDASS INSTITUTE OF DENTAL SCIENCES AND RESEARCH, AMRITSAR AND ANOTHER	November 19, 2010
MEER ALI ALIAD KAKKU AND ORS Vs. STATE OF PUNJAB AND ANR	December 23, 2010
MEERA Vs. YOGESH KUMAR	April 29, 2010
MEGH RAJ Vs. STATE OF HARYANA	March 8, 2010
MEHAR CHAND Vs. RAMWATI	May 17, 2010
MEHAR CHAND Vs. RAMA SHARMA	October 6, 2010
MEHAR SINGH Vs. STATE OF PUNJAB	January 19, 2010
MEHAR SINGH Vs. STATE OF PUNJAB AND ORS	August 12, 2010
MEHAR SINGH @ BHARPUR SINGH Vs. PRITPAL SINGH	November 12, 2010
MEHARBAN SINGH Vs. STATE OF PUNJAB	November 15, 2010
MEHTA SINGH Vs. STATE OF HARYANA AND OTHERS	September 27, 2010
MELA RAM Vs. STATE OF PUNJAB AND ORS	December 15, 2010
METHODIST HIGH SCHOOL Vs. MANOHAR LAL	January 7, 2010
MEWA DEVI Vs. STATE OF HARYANA	August 2, 2010
MEWA SINGH Vs. STATE OF HARYANA	December 6, 2010
MEWA SINGH AND ANR Vs. STATE OF PUNJAB	April 22, 2010
MILAPA DEVI Vs. OM PARKASH	December 7, 2010
MINESH DEVENDRA SHAH @ MANISH SHAH Vs. STATE OF PUNJAB	August 10, 2010
MIR SINGH Vs. STATE OF HARYANA	October 1, 2010
MISHRA SINGH AND ORS Vs. STATE OF PUNJAB	May 3, 2010
MITHLESH Vs. SATBIR SINGH	January 29, 2010
MITHU RAM Vs. STATE OF HARYANA	July 5, 2010
MITHU SINGH Vs. PARAMJIT KAUR	October 4, 2010
MITHU SINGH AND ANOTHER Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, PUNJAB	May 22, 2010
MITTAL DISTRIBUTORS Vs. STATE OF PUNJAB	February 2, 2010
MOD SERAP INDUSTRIES Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER	September 6, 2010
MODERN STEELS LTD Vs. DEPUTY COMMR OF C EX	February 1, 2010
MODI REVLON LTD. Vs. STATE OF PUNJAB AND OTHERS	August 9, 2010
MODULUS PREFAB SOLUTIONS Vs. UNION OF INDIA	November 15, 2010
MOHALI CLUB MOHALI Vs. STATE OF PUNJAB	May 6, 2010
MOHAMMAD AKBAR @ MUNA Vs. ASSTT. COMMISSIONER OF CUSTOMS	June 4, 2010
MOHAMMAD ARBI Vs. STATE OF HARYANA	September 7, 2010
MOHAMMAD IKHLAQ Vs. ALOK GUPTA	January 20, 2010
MOHAMMAD MOHSIN ANSARI Vs. U T CHANDIGARH	September 7, 2010
MOHAMMAD SALEEM Vs. M S SANDHU	November 10, 2010
MOHAMMAD YUSUF AND ORS Vs. SARDARA SINGH	August 13, 2010
MOHAN DEVI Vs. STATE OF HARYANA	November 23, 2010
MOHAN FIBRE PRODUCTS LTD. Vs. STATE OF PUNJAB AND ORS.	March 9, 2010
MOHAN LAL Vs. STATE OF HARYANA	May 5, 2010
MOHAN LAL Vs. UNION OF INDIA	January 20, 2010
MOHAN LAL Vs. STATE OF PUNJAB	January 8, 2010
MOHAN LAL Vs. STATE OF HARYANA	May 12, 2010
MOHAN LAL Vs. STATE OF UT CHANDIGARH	September 8, 2010
MOHAN LAL Vs. DAYA WANTI	February 15, 2010
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
MOHAN LAL Vs. U.T. ADMINISTRATION, CHANDIGARH	December 10, 2010
MOHAN LAL ALIAS MOHNA Vs. RATTAN SINGH	January 20, 2010
MOHAN LAL AND GOPAL MITTAL (DEAD) THROUGH L.RS. Vs. RAJA RAM AND ANOTHER	May 28, 2010
MOHAN LAL AND ORS Vs. SURJIT SINGH (DEAD) THROUGH L RS	November 22, 2010
MOHAN LAL GOEL AND ANR Vs. RAJAN GUPTA AND ANR	November 16, 2010
MOHAN LAL SHARMA Vs. STATE OF PUNJAB	September 17, 2010
MOHAN LAL SON OF SH DUBAR RAM Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANR	April 8, 2010
MOHAN LAL THAPAR AND BROTHERS AND ORS Vs. STATE OF PUNJAB AND ANR	December 2, 2010
MOHAN PAL SINGH Vs. KARAMPAL SINGH	September 10, 2010
MOHAN PAL SINGH Vs. KARAM PAL SINGH	February 16, 2010
MOHAN SHYAM Vs. MUNSHIDHAR	March 15, 2010
MOHAN SINGH MALHI Vs. STATE OF PUNJAB & ORS	March 5, 2010
MOHAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 13, 2010
MOHD HANIF AND ORS Vs. STATE OF PUNJAB AND ANR	December 10, 2010
MOHD MUSHTAK Vs. STATE OF PUNJAB	December 7, 2010
MOHD NAJIR AND ORS Vs. STATE OF PUNJAB AND AER	December 10, 2010
MOHD SADIK Vs. CHANDIGARH ADMINISTRATION	January 25, 2010
MOHD. DILSHAD Vs. HABIBAN	February 23, 2010
MOHD. NAZIM Vs. STATE OF HARYANA	August 27, 2010
MOHIE JANTA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED, MOHIE Vs. STATE OF PUNJAB AND OTHERS	September 10, 2010
MOHINDER Vs. STATE OF HARYANA	December 2, 2010
MOHINDER JAIN AND ANR Vs. STATE OF HARYANA	February 25, 2010
MOHINDER KAUR Vs. MANMOHAN SINGH	February 17, 2010
MOHINDER KAUR Vs. TEJA SINGH	January 14, 2010
MOHINDER KAUR Vs. SUKHCHARAN SINGH AND ANR	September 6, 2010
MOHINDER KAUR Vs. PARGAT SINGH	February 4, 2010
MOHINDER KAUR Vs. KANWAL SINGH	January 14, 2010
MOHINDER KAUR Vs. STATE OF PUNJAB	February 2, 2010
MOHINDER KAUR Vs. SMT. KULDEEP KAUR AND ANR.	October 12, 2010
MOHINDER KAUR Vs. RAJ MOHINDER SINGH AND ORS.	December 15, 2010
MOHINDER KAUR Vs. JAGDISH DOGRA KITTY BREAD MS DOGRA SALE AND SERVICE	November 10, 2010
MOHINDER KAUR ALIAS MAHINDERO DEVI Vs. STATE OF HARYANA	November 26, 2010
MOHINDER KAUR BRAICH Vs. NASEEB KAUR BASSI AND ORS	September 6, 2010
MOHINDER KHAN Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS	November 15, 2010
MOHINDER PAL Vs. AGYA RAM ATMA RAM H U F AND ANR	August 12, 2010
MOHINDER PAL Vs. JANG BAHADUR AND ANOTHER	September 24, 2010
MOHINDER PAL MOHAN LAL Vs. STATE OF HARYANA	July 13, 2010
MOHINDER PAL SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	April 27, 2010
MOHINDER PARTAP Vs. INDERJIT	October 4, 2010
MOHINDER SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS PUNJAB	October 4, 2010
MOHINDER SINGH Vs. KAKA RAM OM PARKASH COMMISSION AGENTS	May 19, 2010
MOHINDER SINGH Vs. PRITPAL SINGH	January 11, 2010
MOHINDER SINGH Vs. SATPAL SINGH	January 12, 2010
MOHINDER SINGH Vs. PALWINDER SINGH	January 6, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB	January 28, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS	August 2, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS	February 2, 2010
MOHINDER SINGH Vs. KARAMVIR & OTHERS	August 30, 2010
MOHINDER SINGH Vs. JASWINDER KAUR	March 3, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB	October 8, 2010
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER	November 22, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB	April 28, 2010
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS	August 12, 2010
MOHINDER SINGH Vs. JAGIR SINGH	March 4, 2010
MOHINDER SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH	October 27, 2010
MOHINDER SINGH (SINCE DECEASED) THROUGH L.RS. Vs. SMT. PRITAM KAUR	October 4, 2010
MOHINDER SINGH AND ANR Vs. HARDEEP SINGH AND ORS	October 5, 2010
MOHINDER SINGH EHC Vs. STATE OF HARYANA AND OTHERS	November 9, 2010
MOHINDER SINGH SON OF ISHAR SINGH Vs. JOGINDER SINGH AND OTHERS	December 7, 2010
MOHINDERJEET KAUR Vs. STATE OF PUNJAB AND ANR	July 26, 2010
MOHIT RISHI AND ORS Vs. STATE OF PUNJAB AND ANR	November 22, 2010
MOHMAD ASHRAF AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	January 6, 2010
MOHMAD BILAL AND ORS Vs. DAUD AND ORS	December 15, 2010
MOHNA Vs. STATE OF PUNJAB	November 16, 2010
MOHRI RAM RAM LAL Vs. STATE OF HARYANA	January 21, 2010
MONICA SANDHU AND ORS Vs. STATE OF PUNJAB	December 16, 2010
MONIKA INDIA Vs. UNION OF INDIA (UOI)	August 5, 2010
MONIKA SINGH AND ANR Vs. STATE OF HARYANA AND ORS	December 1, 2010
MOOL CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS	March 15, 2010
MOOL CHAND Vs. HARI NARAIN	November 15, 2010
MOOL CHAND AND ORS Vs. KISAN TRADING CO AND ORS	December 3, 2010
MOOL CHAND AND ORS Vs. URMILA DEVI	August 27, 2010
MOR MUKUT SINGH Vs. MANAGER, ENEXCO ENGINEER LTD AND ANOTHER	April 5, 2010
MOTA SINGH Vs. STATE OF PUNJAB AND OTHERS	August 26, 2010
MOTI LAL Vs. SMT VIDYA AND ORS	November 25, 2010
MR. DEEPAK CHADHA Vs. MRS. RUPA ANAND AND ANR.	August 13, 2010
MRS. AMRITA CHADHA Vs. COMMISSIONER OF INCOME TAX	March 2, 2010
MS. CHAUDHARY CHEMICAL INDUSTRIES AND ANOTHER Vs. MS. NATIONAL FERTILIZER LIMITED	September 7, 2010
MS. MANGLA INDUSTRIES PVT LTD Vs. MS. M S STOCK INVEST PVT LTD	August 13, 2010
MS. NAVJOT SOHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 6, 2010
MS. STANDARD AGRO VET (P) LTD Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
MUBARAK SINGH Vs. STATE OF PUNJAB	April 22, 2010
MUBIN AND ANR Vs. MOHD IBRAHIM	April 19, 2010
MUKAND SINGH Vs. BALDEV SINGH	November 17, 2010
MUKANDBIR SINGH Vs. STATE OF PUNJAB	August 3, 2010
MUKANDI LAL SAT NARAIN Vs. SHAM LAL	January 14, 2010
MUKESH Vs. STATE OF HARYANA	November 10, 2010
MUKESH Vs. SUSHILA	October 4, 2010
MUKESH Vs. STATE OF HARYANA	February 25, 2010
MUKESH @ MOTA Vs. STATE OF HARYANA AND ORS	December 17, 2010
MUKESH AND ORS Vs. STATE OF HARYANA	April 30, 2010
MUKESH AND ORS Vs. STATE OF HARYANA AND RAJBIR	October 12, 2010
MUKESH DEVI Vs. MANOJ KUMAR	January 20, 2010
MUKESH KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD	January 11, 2010
MUKESH KUMAR Vs. STATE OF HARYANA	December 8, 2010
MUKESH KUMAR ALIAS MOTTA Vs. STATE OF HARYANA	August 2, 2010
MUKESH KUMAR VADEHRA Vs. SURINDER KUMAR	December 23, 2010
MUKESH SHARMA Vs. L I C OF INDIA	August 4, 2010
MUKHTIAR Vs. RAM KUMAR AND ORS	September 20, 2010
MUKHTIAR KAUR AND ANR Vs. STATE OF PUNJAB	May 6, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB	April 28, 2010
MUKHTIAR SINGH Vs. PIARA SINGH AND ORS	April 19, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB	May 24, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB	April 23, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB	January 14, 2010
MUKHTIAR SINGH Vs. UNION OF INDIA	January 21, 2010
MUKHTIAR SINGH Vs. STATE OF PUNJAB	January 27, 2010
MUKHTIAR SINGH Vs. PHOOL SINGH	January 22, 2010
MUKHTIAR SINGH Vs. MAHENDER SINGH	September 7, 2010
MUKHTIAR SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	November 17, 2010
MUKHTIAR SINGH AND ORS Vs. STATE OF PUNJAB	October 11, 2010
MUKHWANT SINGH Vs. STATE OF PUNJAB	October 4, 2010
MULAKH RAJ Vs. STATE OF PUNJAB	January 6, 2010
MULAKH RAJ Vs. STATE OF PUNJAB AND ORS	June 30, 2010
MULK RAJ Vs. SANT RAM	March 25, 2010
MULKH RAJ AND ANR Vs. STATE OF PUNJAB	April 20, 2010
MULLA @ MOOL CHAND Vs. STATE OF HARYANA	May 4, 2010
MULLI ALIAS SADDIQ AND ANR Vs. STATE OF HARYANA	March 9, 2010
MULTAN SINGH Vs. STATE OF PUNJAB AND ORS	July 29, 2010
MUNA MANSURI Vs. STATE OF HARYANA	January 15, 2010
MUNI DEVI DAUGHTER OF HARI SINGH Vs. SUSHILA WIDOW OF DAVINDER AND ORS	August 6, 2010
MUNI LAL Vs. PISTODEVI AND ORS	November 15, 2010
MUNIA Vs. STATE OF HARYANA	January 11, 2010
MUNICIPAL COMMITTEE Vs. RAGHUBIR SINGH AND ORS	September 30, 2010
MUNICIPAL COMMITTEE Vs. DHARAMBIR SON OF NATHU AND ORS	August 3, 2010
MUNICIPAL COMMITTEE Vs. RATNI DEVI AND ORS	July 1, 2010
MUNICIPAL COMMITTEE Vs. OM PARKASH	March 9, 2010
MUNICIPAL COMMITTEE, REWARI Vs. MATA DIN	April 5, 2010
MUNICIPAL CORPORATION Vs. NUCHEM LIMITED	November 16, 2010
MUNICIPAL CORPORATION Vs. SURINDERJIT SINGH	November 29, 2010
MUNICIPAL CORPORATION Vs. S.K. MOTORS	September 27, 2010
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER AND ANR	November 15, 2010
MUNICIPAL CORPORATION, AMRITSAR Vs. ONKAR NATH AND ANOTHER	March 26, 2010
MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER Vs. SATYA PAL AND SONS	September 6, 2010
MUNICIPAL COUNCIL Vs. LEKH RAJ	July 22, 2010
MUNICIPAL COUNCIL Vs. HARDAYAL SINGH AND ANR	August 23, 2010
MUNICIPAL COUNCIL Vs. TILAK RAM KRISHAN CHAND	January 12, 2010
MUNICIPAL COUNCIL Vs. MOHAN LAL	January 25, 2010
MUNICIPAL COUNCIL AMBALA SADAR, AMBALA CANTT EXECUTIVE OFFICER Vs. BALWINDER SINGHA KALRA	June 28, 2010
MUNICIPAL COUNCIL KARNAL Vs. JANAK RAJ AND ANOTHER	September 7, 2010
MUNICIPALITY GHARAUNDA Vs. TARA CHAND AND ORS	March 15, 2010
MUNICIPALITY, TARAORI Vs. MANSA RAM	May 17, 2010
MUNIR HUSAIN Vs. STATE OF HARYANA	December 14, 2010
MUNISH GUPTA AND ORS Vs. STATE OF PUNJAB	April 1, 2010
MUNISH KUMAR Vs. STATE OF PUNJAB	March 5, 2010
MUNISH KUMAR Vs. STATE OF PUNJAB	February 15, 2010
MUNISH KUMAR Vs. STATE OF HARYANA	October 4, 2010
MUNNA Vs. STATE OF PUNJAB	March 3, 2010
MUNSHI RAM Vs. RAJIV KUMAR	January 15, 2010
MUNSHI RAM Vs. GURDEV SINGH	November 12, 2010
MURJANI Vs. SUBE SINGH	January 7, 2010
MURTI DEVI AND ORS Vs. RAJESH AND ORS	April 29, 2010
MURTI DEVI AND ORS Vs. VEENA KUNDRAI WIFE OF NAND KISHORE KUNDRAI	August 6, 2010
MURTI THAKUR JI MANDIR THAKUR DWARA Vs. BHULLAN	January 18, 2010
MUSHLIM KHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS	April 26, 2010
MUSKAN Vs. STATE OF HARYANA AND ANR	December 16, 2010
MUSTAK SINGH SON OF SHAKTI CHAND Vs. STATE OF PUNJAB	February 24, 2010
MUSTAQ MOHAMED Vs. RAJINDER SINGH	May 10, 2010
MVL LTD Vs. GROVER ART STUDIO ETC	December 13, 2010
N K MITTAL Vs. STATE OF HARYANA AND OTHERS	September 17, 2010
N R MEHTANI AND ORS Vs. DEVINDER KUMAR AND ANR	April 8, 2010
N.K. JAIN Vs. UNION OF INDIA	May 20, 2010
N.K. MITTAL Vs. STATE OF HARYANA AND OTHERS	September 17, 2010
N.S.S. ENTERPRISES Vs. STATE OF PUNJAB	February 10, 2010
NACHATTAR SINGH Vs. STATE OF PUNJAB	May 11, 2010
NACHATTAR SINGH Vs. MANVESH SINGH SIDHU	November 15, 2010
NACHATTAR SINGH AND ANR. Vs. SURJIT SINGH AND ORS.	September 27, 2010
NACHHATTAR SINGH Vs. DARSHAN SINGH & OTHERS	August 3, 2010
NACHHATTAR SINGH Vs. STATE OF PUNJAB	November 17, 2010
NACHHATTAR SINGH Vs. SURINDER PAL SINGH	December 17, 2010
NACHHATTAR SINGH ALIAS GOGI Vs. STATE OF PUNJAB	January 12, 2010
NAFE SINGH Vs. SURESH	January 13, 2010
NAFE SINGH Vs. STATE OF HARYANA	September 1, 2010
NAGAR COUNCIL Vs. BHAGAT RAM AND ORS	August 23, 2010
NAGAR COUNCIL SUNAM Vs. AMARJIT SINGH AND ANR	July 20, 2010
NAGAR PANCHAYAT KHAMANON Vs. PARDEEP KUMAR	January 29, 2010
NAGAR PANCHAYAT RAYYA Vs. KULDIP KAUR AND ANR	August 31, 2010
NAGAR SINGH @ NAGO Vs. BUKHAN SINGH	March 2, 2010
NAGESH CONSTRUCTION COMPANY PVT. LTD Vs. AJAY KUMAR CHATURVEDI	September 28, 2010
NAGINA SINGH Vs. STATE OF PUNJAB	February 5, 2010
NAHAR INDUSTRIAL ENTERPRISES LIMITED Vs. STATE OF PUNJAB AND ANOTHER	August 24, 2010
NAHAR SINGH Vs. STATE OF PUNJAB AND ORS	November 16, 2010
NAHAR SINGH Vs. STATE OF PUNJAB	July 30, 2010
NAHAR SINGH SON OF CHANNAN SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	August 11, 2010
NAIB SINGH Vs. MANAGING DIRECTOR PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION MILKFED	January 28, 2010
NAIB SINGH Vs. HARNEK MOHD. & KHAIR DIN	March 26, 2010
NAIBI SINGH Vs. STATE OF PUNJAB	March 10, 2010
NANAK SINGH Vs. AJAY KUMAR MAHAJAN	July 21, 2010
NANCY BHAKOO Vs. GULZAR SINGH	March 10, 2010
NAND KISHORE Vs. SURINDER KAUR	September 7, 2010
NAND LAL Vs. KRISHNA AND ORS	May 6, 2010
NANDI RAM Vs. STATE OF HARYANA	March 12, 2010
NAR SINGH @ NARSI RAM Vs. STATE OF HARYANA AND ORS	April 5, 2010
NARAIN SARAN DASS Vs. CHANDIGARH UNION TERRITORY ADMINISTRATION	January 18, 2010
NARANG SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA	May 11, 2010
NARANG SINGH, CHARAN SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	November 16, 2010
NARANJAN RAM @ ANJU @ NARANJAN Vs. STATE OF PUNJAB	December 17, 2010
NARENDER @ LANGRA Vs. STATE OF HARYANA	March 15, 2010
NARENDER SINGH Vs. STATE OF HARYANA	February 25, 2010
NARENDER SINGH Vs. STATE OF PUNJAB	November 15, 2010
NARENDER SONI Vs. MAHARSHI DAYANAND UNIVERSITY AND ORS	December 16, 2010
NARENDRA SINGH KAMRA,T G T (MATHS) Vs. UNION OF INDIA	September 6, 2010
NARESH @ BHOLU Vs. STATE OF HARYANA	March 12, 2010
NARESH KUMAR Vs. STATE OF HARYANA	December 22, 2010
NARESH KUMAR Vs. CHANCHAL RANI	March 11, 2010
NARESH KUMAR Vs. STATE OF PUNJAB	December 3, 2010
NARESH KUMAR Vs. CHINTO DEVI	January 25, 2010
NARESH KUMAR Vs. AMIT KUMAR AZAD	January 15, 2010
NARESH KUMAR Vs. UNION OF INDIA	January 7, 2010
NARESH KUMAR Vs. MAMTA	January 7, 2010
NARESH KUMAR Vs. STATE OF HARYANA	April 19, 2010
NARESH KUMAR Vs. DIRECTOR, MAHARAJA AGGARSEN INSTITUTE OF MEDICAL RESEARCH AND EDUCATION AGROHA	December 9, 2010
NARESH KUMAR Vs. STATE OF HARYANA AND ORS	April 7, 2010
NARESH KUMAR Vs. GURU JAMBHESWAR UNIVERSITY OF SCIENCE AND TECH AND ANR	August 5, 2010
NARESH KUMAR Vs. STATE OF PUNJAB	September 6, 2010
NARESH KUMAR Vs. JAMOTI DEVI AND ORS	December 2, 2010
NARESH KUMAR Vs. SUNITA AND ORS	April 29, 2010
NARESH KUMAR AND AMRISH KUMAR Vs. STATE OF PUNJAB	August 26, 2010
NARESH KUMAR AND ORS Vs. STATE OF HARYANA	March 26, 2010
NARESH KUMAR AND ORS Vs. STATE OF HARYANA	December 16, 2010
NARESH KUMAR BANSAL Vs. DEV SINGH GILL AND ANR	November 18, 2010
NARESH SHARMA Vs. UNION OF INDIA	July 16, 2010
NARESH SON OF SOHAN LAL Vs. STATE OF HARYANA	December 6, 2010
NARINDER Vs. STATE OF HARYANA	March 9, 2010
NARINDER DEV BATTA Vs. SANJAY KUMAR GOYAL	November 17, 2010
NARINDER KAUR Vs. SURJAN	January 22, 2010
NARINDER KUMAR Vs. STATE OF PUNJAB	September 23, 2010
NARINDER KUMAR Vs. REKHA	July 20, 2010
NARINDER KUMAR AND ANR Vs. FAQUIR CHAND	August 26, 2010
NARINDER KUMAR AND CO Vs. STATE OF PUNJAB ETC	March 29, 2010
NARINDER KUMAR SABLOK Vs. ASHNIR AHUJA	September 10, 2010
NARINDER SHARMA Vs. STATE OF HARYANA AND ORS.	December 14, 2010
NARINDER SINGH Vs. STATE OF PUNJAB	August 2, 2010
NARINDER SINGH Vs. ASSA SINGH	March 9, 2010
NARINDER SINGH Vs. UNION TERRITORY, CHANDIGARH	September 7, 2010
NARINDER SINGH Vs. SEWA SINGH AND ORS	September 29, 2010
NARINDER SINGH Vs. STATE OF PUNJAB	January 11, 2010
NARINDER SINGH Vs. STATE OF PUNJAB	November 2, 2010
NARINDER SINGH @ BABLA Vs. STATE OF PUNJAB	February 19, 2010
NARINDER SINGH AND ANR Vs. STATE OF PUNJAB	September 28, 2010
NARINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	December 16, 2010
NARINDER SINGH BRAR Vs. STATE OF PUNJAB	September 8, 2010
NARINDER SINGH SON OF ATMA SINGH Vs. STATE OF PUNJAB	December 2, 2010
NARINDERJIT SINGH Vs. STATE OF PUNJAB	May 7, 2010
NAROTAM SINGH Vs. STATE OF HARYANA	October 29, 2010
NASEEB KAUR Vs. AZAD SINGH	May 10, 2010
NASHER SINGH AND ORS Vs. STATE OF PUNJAB	May 6, 2010
NASIB KAUR Vs. DEPUTY COMMISSIONER	September 21, 2010
NASIB KAUR AND OTHERS Vs. SHAM LAL AND ANOTHER	September 14, 2010
NATHA SINGH Vs. STATE OF PUNJAB AND ORS	December 15, 2010
NATHA SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	November 11, 2010
NATHI RAM AND ORS Vs. STATE OF HARYANA	May 5, 2010
NATHOLI Vs. SAMAI SINGH AND ORS	August 27, 2010
NATHU RAM Vs. TILAK RAJ AND ORS	July 28, 2010
NATHU RAM Vs. STATE OF HARYANA	May 12, 2010
NATIONAL ALUMINIUM COMPANY LIMITED Vs. SGN TELECOMS LIMITED	July 27, 2010
NATIONAL CONDUIT PIPES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	March 5, 2010
NATIONAL ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	February 19, 2010
NATIONAL FERTILIZERS LIMITED Vs. VINAY KUMAR KAPOOR AND ORS	November 16, 2010
NATIONAL FERTILIZERS LTD EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. RAM MEHAR SINGH KUNDU AND ANR	July 22, 2010
NATIONAL HYDRO ELECTRIC POWER CORPORATION OFFICERS ASSOCIATION, Vs. NHPC LIMITED AND ANOTHER	March 3, 2010
NATIONAL INSURANCE CO LTD Vs. OM PARKASH	May 28, 2010
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI	October 7, 2010
NATIONAL INSURANCE CO LTD Vs. KEWAL KRISHAN	October 12, 2010
NATIONAL INSURANCE CO LTD Vs. RAJWINDER KAUR	November 8, 2010
NATIONAL INSURANCE CO LTD Vs. SANJAY KUMAR	October 7, 2010
NATIONAL INSURANCE CO LTD Vs. CHAND CHHABRA	August 3, 2010
NATIONAL INSURANCE CO LTD Vs. POOJA VERMA	September 27, 2010
NATIONAL INSURANCE CO LTD Vs. BALWINDER KAUR	August 10, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRO	September 13, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. NARESH RANI	October 4, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SURTI DEVI	October 12, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. DHARAM PAL	September 20, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHMIR KAUR AND ORS	October 27, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT RAHISAN AND ORS	October 8, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. BIMLA AND ORS.	October 29, 2010
NATIONAL INSURANCE COMPANY LTD Vs. RAJWINDER KAUR	December 8, 2010
NATIONAL INSURANCE COMPANY LTD Vs. KAMLESH AND ORS	March 15, 2010
NATIONAL INSURANCE COMPANY LTD Vs. JASPAL SINGH AND ORS	February 25, 2010
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. SATYAWAN AND OTHERS	May 5, 2010
NATVAR LAL Vs. STATE OF PUNJAB	December 22, 2010
NAUBAT SINGH PANWAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	July 21, 2010
NAUNIHAL SINGH Vs. UNION OF INDIA AND OTHERS	December 9, 2010
NAVDEEP AGRO BOARD Vs. NATIONAL INSURANCE CO LTD	February 11, 2010
NAVDEEP KAUR Vs. MANINDER SINGH AHLUWALIA	March 2, 2010
NAVDEEP SINGH Vs. STATE OF PUNJAB	September 7, 2010
NAVEEN Vs. GURGAON GRAMIN BANK AND OTHERS	October 5, 2010
NAVEEN Vs. STATE OF HARYANA	December 7, 2010
NAVEEN KUMAR Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER	May 11, 2010
NAVEEN KUMAR Vs. SHASHI PATNI	November 16, 2010
NAVEEN MILLS Vs. STATE OF PUNJAB AND ORS	December 9, 2010
NAVEPREET SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND ANOTHER	December 13, 2010
NAVJOT SINGH AND ANR Vs. SMT KAWALJIT KAUR AND ANR	November 18, 2010
NAVJOT SOHAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 6, 2010
NAVKIRAN KAUR Vs. STATE OF PUNJAB AND OTHERS	October 5, 2010
NAVNEET KAUR & ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
NAVNEET KUMAR JINDAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	December 16, 2010
NAVPREET KAUR Vs. STATE OF PUNJAB	November 2, 2010
NAVSHER SINGH PUAR AND ORS Vs. U T AND ANR	November 15, 2010
NAWAL SINGH AND ORS Vs. THE STATE OF HARYANA AND ORS	October 12, 2010
NAZIR MASIH AND ORS Vs. STATE OF PUNJAB AND ANR	September 9, 2010
NCC PC 12269 MAJOR HARCHAND RAM Vs. UNION OF INDIA	November 1, 2010
NECTAR LIFESCIENCES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANR	January 15, 2010
NEELAM Vs. DEEPAK SHARMA	September 8, 2010
NEELAM @ NEELAM SHARDA Vs. PRIMLA GAUTAM	March 10, 2010
NEELAM DEVI Vs. HARYANA NURSES REGISTRATION COUNCIL	February 19, 2010
NEELAM KUMARI AND ORS Vs. HARYANA STAFF SELECTION COMMISSION	October 8, 2010
NEELAM MAHANT AND OTHERS Vs. STATE OF PUNJAB	January 6, 2010
NEELAM RANI Vs. STATE OF HARYANA	December 6, 2010
NEELAM RANI Vs. DINESH KUMAR	October 7, 2010
NEELAM RANI Vs. STATE OF PUNJAB	January 8, 2010
NEELAM RANI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 2, 2010
NEERAJ Vs. STATE OF HARYANA	July 29, 2010
NEERAJ Vs. UNION OF INDIA	October 26, 2010
NEERAJ AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	October 28, 2010
NEERAJ DORA Vs. JYOTI DORA	July 19, 2010
NEERAJ KUMAR Vs. STATE OF PUNJAB	May 10, 2010
NEERAJ KUMAR Vs. ARYA SAMAJ	June 29, 2010
NEETA CHADHA AND OTHERS Vs. PHULLAN RANI AND OTHERS	December 10, 2010
NEETA MANDAL AND ANR Vs. GIRISH SOOD AND ANR	August 10, 2010
NEETA SINHA Vs. P S RAJ STEELS PVT LTD	March 10, 2010
NEETU SAINI Vs. STATE OF PUNJAB AND ORS	October 29, 2010
NEHA CHAUDHARY Vs. MADAN MOHAN HURIA	November 10, 2010
NEM CHAND Vs. UNION OF INDIA	January 7, 2010
NEPAL Vs. PRESIDING OFFICER LABOUR COURT	May 27, 2010
NEPAL SHARMA SON OF MOHAN LAL Vs. STATE OF HARYANA	October 25, 2010
NETAR PAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ANR.	November 18, 2010
NEW INDIA ASSURANCE CO LTD Vs. ANIL	September 6, 2010
NEW INDIA ASSURANCE CO LTD Vs. DAYAL SINGH	July 19, 2010
NEW INDIA ASSURANCE CO LTD Vs. KESHO RAM	July 13, 2010
NEW INDIA ASSURANCE CO LTD Vs. VEERPAL KAUR	October 15, 2010
NEW INDIA ASSURANCE CO LTD Vs. GULAB CHAND CHORASYA	June 28, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAROJ RANI	July 1, 2010
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI	August 3, 2010
NEW INDIA ASSURANCE CO LTD Vs. SAJJAN KUMAR	April 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. HARBANS KAUR	August 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. BACHHI BAI	August 27, 2010
NEW INDIA ASSURANCE CO LTD Vs. TEK CHAND GUPTA	August 24, 2010
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH	September 29, 2010
NEW INDIA ASSURANCE CO LTD Vs. CHAMELI DEVI AND ORS	May 7, 2010
NEW INDIA ASSURANCE COMPANY Vs. MEENA DEVI AND ORS AND SMT CHANDERWATI AND ORS	May 4, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHA RANI	January 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KULJEET SINGH	November 10, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANTA ARORA	May 3, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN BANSAL WIDOW OF BHAGWAN DASS SON OF KISHAN CHAND AND ORS	July 27, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURJIT KAUR AND ORS	August 27, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. BALWANT SINGH	February 8, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. PINKI	May 5, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJAY SINGH	January 25, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH	September 7, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. SURINDER KAUR WIDOW OF AMARJIT SINGH SON OF SH SITAL SINGH AND OTHERS	September 1, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. JASBIR KAUR AND ORS	February 25, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. JOGINDER KAUR AND OTHERS	July 7, 2010
NEW INDIA INSURANCE COMPANY LIMITED Vs. ANCHAL SOOD	October 6, 2010
NEW MODEL INDUSTRIES (PVT.) LTD. Vs. STATE OF PUNJAB AND OTHERS	June 30, 2010
NEW RAMA SEED CORPORATION Vs. OPINDER SINGH	January 11, 2010
NICHOLAS JOHN ADDINGTON Vs. BARNARD	September 7, 2010
NIGAM KUMAR WALIA Vs. GULZAR SINGH AND ORS	September 6, 2010
NIHAL KHAN Vs. STATE OF HARYANA	March 22, 2010
NIHAL SINGH Vs. STATE OF HARYANA	April 28, 2010
NIHAL SINGH AND ANR Vs. NATHU RAM AND ANR	November 23, 2010
NIKKA SINGH Vs. STATE OF PUNJAB	October 4, 2010
NIKKU KHAN ALIAS MOHAMMED DEEN Vs. STATE OF HARYANA	August 6, 2010
NIKU Vs. STATE OF PUNJAB	January 19, 2010
NIMEX INTERNATIONAL, FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT NO. II, FARIDABAD AND ANOTHER	September 8, 2010
NINDER KAUR Vs. TARLOK SINGH	November 10, 2010
NIRANJAN KAUR Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT PUNJAB	July 16, 2010
NIRANJAN LAL Vs. STATE OF HARYANA	April 6, 2010
NIRANJAN LAL Vs. MUNICIPAL COMMITTEE	February 3, 2010
NIRANJAN SINGH Vs. STATE OF PUNJAB	June 21, 2010
NIRANKAR SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 14, 2010
NIRBHAI SINGH Vs. GURVINDER SINGH AND OTHERS	February 22, 2010
NIRBHAI SINGH BHULLAR Vs. STATE OF PUNJAB	May 12, 2010
NIRDOSH KUMAR Vs. VIJAY KUMAR AND ORS.	September 16, 2010
NIRMAL GUPTA Vs. SATNAM SINGH	November 18, 2010
NIRMAL KANTA AND ORS Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS	October 28, 2010
NIRMAL KAUR Vs. STATE OF PUNJAB AND OTHERS	August 16, 2010
NIRMAL KUMAR Vs. U T CHANDIGARH	November 1, 2010
NIRMAL RANI AND ORS Vs. KIRPAL SINGH AND ORS	May 4, 2010
NIRMAL SINGH Vs. HARBANS SINGH	September 10, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	February 16, 2010
NIRMAL SINGH Vs. JAGROOP SINGH	September 17, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	January 27, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	April 1, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB AND ORS	May 12, 2010
NIRMAL SINGH Vs. GRAM PANCHAYAT VILLAGE SAFERA	August 9, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	August 2, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	April 7, 2010
NIRMAL SINGH Vs. KISHAN SINGH AND ANR	November 9, 2010
NIRMAL SINGH Vs. STATE OF PUNJAB	November 25, 2010
NIRMAL SINGH ALIAS NIMMA Vs. STATE OF PUNJAB	November 1, 2010
NIRMAL SINGH AND ORS Vs. ADDITIONAL DIRECTOR OF PANCHAYATS AND ORS	May 12, 2010
NIRMAL SINGH AND ORS Vs. KIRPAL SINGH ALIAS KAKA SINGH AND ORS	August 9, 2010
NIRMAL SINGH AND ORS Vs. STATE OF PUNJAB	April 19, 2010
NIRMAL SINGH, Vs. STATE OF PUNJAB	August 12, 2010
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS	December 9, 2010
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS	November 17, 2010
NIRMALA KAUSHIK Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK	May 24, 2010
NIRMALA KUMARI AND ORS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS	December 16, 2010
NIRMALJIT KAUR Vs. STATE OF PUNJAB	February 18, 2010
NIRMAN SINGH Vs. STATE OF PUNJAB AND ORS	August 2, 2010
NIRPAL SINGH Vs. STATE OF PUNJAB AND ORS	October 25, 2010
NISHA Vs. MAHA NAND AND ORS	December 6, 2010
NISHA Vs. MAHAN	December 16, 2010
NISHA D.SARAF Vs. RAKESH KUMAR MADHAR	March 16, 2010
NISHA RAM Vs. BHAGAT RAM	November 11, 2010
NISHAHT KAMRA AND ORS Vs. STATE OF PUNJAB AND ANR	November 25, 2010
NISHAN SINGH Vs. STATE OF HARYANA	November 18, 2010
NISHAN SINGH AND ANR Vs. STATE OF PUNJAB	November 29, 2010
NISHI SAINI AND ANR Vs. STATE OF PUNJAB AND ORS	June 1, 2010
NITIN Vs. MUNICIPAL COMMITTEE YAMUNA NAGAR	January 21, 2010
NITINKHANNA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS	November 10, 2010
NOKIA INDIA PVT. LTD. Vs. STATE OF PUNJAB AND ORS.	November 17, 2010
NOOR HASAN Vs. THE STATE OF HARYANA	December 13, 2010
NOORA Vs. STATE OF HARYANA	April 23, 2010
NOORDDIN Vs. STATE OF HARYANA	November 16, 2010
NOORDDIN AND ORS Vs. STATE OF HARYANA	November 15, 2010
NORTHERN REGIONAL COMMITTEE Vs. R K S D COLLEGE OF EDUCATION AND ORS	November 2, 2010
NULL Vs. INCOME TAX OFFICER	April 8, 2010
O P ARORA Vs. STATE OF HARYANA	February 19, 2010
OASIS CONTRACTORS AND CONSULTANTS (P) LTD Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD	October 5, 2010
OASIS CONTRACTORS AND CONSULTANTS PVT LIMITED Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD	January 21, 2010
OM DUTT SHARMA Vs. RATTAN PAL SHARMA AND ORS.	September 30, 2010
OM PAL Vs. STATE OF HARYANA	November 10, 2010
OM PAL Vs. STATE OF HARYANA	January 12, 2010
OM PARKASH Vs. SWARANJIT KAUR	January 7, 2010
OM PARKASH Vs. STATE OF HARYANA	July 12, 2010
OM PARKASH Vs. RAMESH CHAND AGGARWAL	November 10, 2010
OM PARKASH Vs. KRISHAN BHAGWAN BHAWAN & ANOTHER	August 12, 2010
OM PARKASH Vs. JASWANT	November 16, 2010
OM PARKASH Vs. OM PARKASH	August 6, 2010
OM PARKASH Vs. STATE BANK OF INDIA	March 22, 2010
OM PARKASH Vs. CHAUDHRI RAM	August 11, 2010
OM PARKASH Vs. THANA RAM AND ORS.	September 13, 2010
OM PARKASH Vs. STATE OF PUNJAB AND OTHERS	November 9, 2010
OM PARKASH Vs. STATE OF PUNJAB	November 25, 2010
OM PARKASH Vs. HARYANA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY	April 5, 2010
OM PARKASH @ PARKASH @ PASSA SON OF RAM SARUP Vs. RAM CHANDER AND STATE OF HARYANA	December 2, 2010
OM PARKASH AND ORS Vs. STATE OF HARYANA AND ANR	August 12, 2010
OM PARKASH AND ORS Vs. STATE OF PUNJAB AND ORS	December 20, 2010
OM PARKASH AND ORS Vs. RANDHIR KHANNA	March 15, 2010
OM PARKASH AND ORS Vs. STATE OF HARYANA AND ORS	December 24, 2010
OM PARKASH BAKSHI Vs. HARYANA STATE ELECTRICITY BOARD	September 24, 2010
OM PARKASH CHITRA Vs. SMT SARBATI AND ANR	April 23, 2010
OM PARKASH KATARIA Vs. STATE OF PUNJAB AND ORS	August 23, 2010
OM PARKASH KRISHAN LAL Vs. STATE OF HARYANA	January 20, 2010
OM PARKASH SONI Vs. NAVJOT SINGH SIDHU	December 6, 2010
OM PRABHA Vs. STATE OF HARYANA AND OTHERS	February 17, 2010
OM PRAKASH Vs. UMED SINGH	May 21, 2010
OM PRAKASH Vs. SUBHASH CHAND	February 8, 2010
OM PRAKASH GARG Vs. UNION OF INDIA	January 20, 2010
OM PRAKASH, INSPECTOR Vs. STATE OF HARYANA AND ANR	March 19, 2010
OM UDYOG Vs. UNION OF INDIA (UOI)	May 14, 2010
OMA ALIA OM PARKASH Vs. HARBHAJAN SINGH	November 11, 2010
OMBIR Vs. STATE OF HARYANA	December 16, 2010
OMKAR SINGH Vs. STATE OF HARYANA AND ORS	November 9, 2010
ONKAR CHANDER JAGPAL Vs. UNION TERRITORY, CHANDIGARH	January 23, 2010
ONKAR NATH Vs. UNION OF INDIA	May 13, 2010
ONKAR NATH DHAR Vs. UNION OF INDIA AND ANOTHER	September 24, 2010
ONKAR SINGH Vs. STATE OF HARYANA	April 20, 2010
ONKAR SINGH AND ANR Vs. STATE OF PUNJAB	May 3, 2010
ORIENT PAPER AND INDUSTRIES LTD Vs. MURARI PARSAD	February 26, 2010
ORIENTAL INSURANCE CO LTD Vs. KULWINDER SINGH AND ORS	September 14, 2010
ORIENTAL INSURANCE CO LTD Vs. GUDDI DEVI	November 10, 2010
ORIENTAL INSURANCE CO LTD Vs. PARVEEN	August 24, 2010
ORIENTAL INSURANCE CO LTD Vs. SAROJ RANI	August 26, 2010
ORIENTAL INSURANCE CO LTD Vs. MEENA KUMARI	August 24, 2010
ORIENTAL INSURANCE CO. LTD Vs. KAMLESH	October 14, 2010
ORIENTAL INSURANCE COMPANY Vs. MUKESH	March 16, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIRANJAB SINGH	December 13, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. SILKY	August 18, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAUTAM LAL ALIAS GAUTAM RAM AND ORS	October 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARVEEN AND OTHERS	August 24, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARESH KUMAR	February 10, 2010
ORIENTAL INSURANCE COMPANY LIMITED Vs. OM PARKASH AND ORS	February 25, 2010
ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS Vs. SMT. SANTOSH AND OTHERS	September 7, 2010
ORION ELECTRONICS PRIVATE LIMITED Vs. STATE OF PUNJAB	November 9, 2010
P C P INTERNATIONAL LTD Vs. NEELAM KAUR	August 17, 2010
P C WADHWA Vs. CENTRAL INFORMATION COMMISSION	November 29, 2010
P E C LIMITED Vs. STATE OF HARYANA	January 8, 2010
P M VOHRA Vs. P O LABOUR COURT-I AND ORS	October 27, 2010
P R STEEL INDUSTRIES INSIDE LOHGARH GATE KATRA MOTI RAM AND ORS Vs. SWASTIKA AGRO INDUSTRIAL CORPORATION	March 4, 2010
P S I D C LTD Vs. VIRSA SINGH SIDHU	January 18, 2010
P.S. SACHDEV Vs. UNION OF INDIA (UOI) AND ORS.	October 14, 2010
PADAM KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 18, 2010
PADMINI VNA MECHATRONICS PRIVATE LIMITED Vs. STATE OF HARYANA AND ORS	May 29, 2010
PAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS	September 21, 2010
PAL SINGH Vs. KOMAL SINGH	January 20, 2010
PALA AND ORS Vs. STATE OF HARYANA AND ORS	November 17, 2010
PALA RAM Vs. STATE OF HARYANA	November 16, 2010
PALA RAM AND ANR Vs. NIRMAL SINGH AND ORS	May 7, 2010
PALA SINGH Vs. STATE OF PUNJAB	May 3, 2010
PALIWAL EXPORTS Vs. ACIT	August 27, 2010
PALO Vs. AJAIB SINGH AND ORS	May 11, 2010
PALVINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER	September 6, 2010
PALVINDER SINGH ALIAS LADI AND ORS Vs. BALBIR KAUR	February 26, 2010
PALWINDER KAUR Vs. RANJIT SINGH	January 27, 2010
PALWINDER SINGH AND GURNAM SINGH Vs. STATE OF PUNJAB	April 23, 2010
PANA THOLA HINDWAN KHARKHODA Vs. MUNICIPAL COMMITTEE	October 15, 2010
PANIPAT DYERS ASSOCIATION Vs. STATE OF HARYANA AND ORS	May 18, 2010
PANKAJ Vs. THE TOSHAM CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ORS.	December 7, 2010
PANKAJ @ PAWAN Vs. STATE OF PUNJAB	December 9, 2010
PANKAJ AND ORS Vs. STATE OF HARYANA AND ORS	October 5, 2010
PANKAJ MAINGI Vs. STATE OF PUNJAB AND ORS	November 29, 2010
PANKAJ MALIK Vs. STATE	November 2, 2010
PANKAJ NAGPAL Vs. STATE OF HARYANA	January 25, 2010
PAPPI Vs. STATE OF PUNJAB AND ORS	December 13, 2010
PAPPU Vs. STATE OF PUNJAB	April 20, 2010
PAPPU SINGH Vs. STATE OF HARYANA	April 8, 2010
PAPPU SINGH AND ORS Vs. STATE OF HARYANA	May 6, 2010
PAPU RAM Vs. STATE OF PUNJAB	February 23, 2010
PARAM PUNIT SINGH Vs. STATE OF PUNJAB AND ORS	December 2, 2010
PARAMJEET KAUR Vs. STATE OF PUNJAB	April 8, 2010
PARAMJEET SINGH RAI AND ATUL MITTAL AND ANR Vs. UNION TERRITORY AND ORS	March 4, 2010
PARAMJIT KAUR Vs. GURMEET SINGH	August 31, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB	August 3, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB	October 26, 2010
PARAMJIT KAUR Vs. SECRETARY AND COMMISSIONER, HEALTH AYUSH, PUNJAB AND ANR	December 16, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS	August 26, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ANR	October 23, 2010
PARAMJIT KAUR Vs. STATE OF PUNJAB	November 2, 2010
PARAMJIT KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	June 1, 2010
PARAMJIT KAUR AND ORS Vs. DARSHAN SINGH	August 16, 2010
PARAMJIT SINGH Vs. BIMLA DEVI AND ORS	August 26, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB	January 6, 2010
PARAMJIT SINGH Vs. INCOME TAX OFFICER	February 10, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB	September 7, 2010
PARAMJIT SINGH Vs. BAKHSHISH KAUR AND OTHERS	September 24, 2010
PARAMJIT SINGH Vs. GURBACHAN KAUR	November 2, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB	January 27, 2010
PARAMJIT SINGH Vs. STATE OF PUNJAB	January 13, 2010
PARAMJIT SINGH Vs. JASWANT SINGH	May 5, 2010
PARAMJIT SINGH Vs. MAGHAR SINGH	November 16, 2010
PARAMJIT SINGH Vs. SUKHVINDER SINGH	March 9, 2010
PARAMJIT SINGH @ PAMMA AND HARDIP SINGH Vs. STATE OF PUNJAB	April 5, 2010
PARAMJIT SINGH AND ANR Vs. PALO ALIAS PAL KAUR ALIAS JASPAL KAUR AND ORS	November 16, 2010
PARAMJIT SINGH AND ORS Vs. GURMEET SINGH WADALIA AND ANR	October 26, 2010
PARAMJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	October 7, 2010
PARAMJIT SINGH SON OF BHOLLA SINGH, CASTE SUREHRA Vs. STATE OF PUNJAB	February 15, 2010
PARAMJIT SINGH, GALLERY ASSISTANT, ARMS GALLERY AND ORS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO THE GOVERNMENT OF PUNJAB, DEPARTMENT OF CULTURAL AFFAIRS, ARCHAEOLOGY AND MUSEUMS AND ANR	March 12, 2010
PARAMPAL SINGH Vs. STATE OF PUNJAB	May 18, 2010
PARAMPAL SINGH Vs. STATE OF PUNJAB	May 10, 2010
PARAS NATH SHARMA Vs. UNION OF INDIA	November 10, 2010
PARAS RAM Vs. STATE OF HARYANA AND ORS	March 12, 2010
PARAS RAM Vs. BHAIYA RAM	March 9, 2010
PARBATI Vs. NIRANJAN LAL	October 4, 2010
PARBHAT NAGPAL Vs. STATE OF PUNJAB	November 25, 2010
PARDAMAN SINGH Vs. STATE OF HARYANA	January 12, 2010
PARDEEP Vs. STATE OF HARYANA	February 10, 2010
PARDEEP Vs. RITU	May 24, 2010
PARDEEP Vs. STATE OF HARYANA	November 15, 2010
PARDEEP Vs. STATE OF HARYANA	August 30, 2010
PARDEEP Vs. BIJENDER SINGH @ VIJENDER SINGH	October 7, 2010
PARDEEP AND ANR Vs. STATE OF HARYANA	December 16, 2010
PARDEEP GREWAL Vs. JAI KISHAN AND ORS	July 27, 2010
PARDEEP KUMAR Vs. JASWINDER SINGH	May 12, 2010
PARDEEP KUMAR Vs. MANBIR SINGH	March 4, 2010
PARDEEP KUMAR Vs. STATE OF PUNJAB	February 19, 2010
PARDEEP KUMAR AND PAWAN Vs. STATE OF HARYANA	November 2, 2010
PARDEEP KUMAR MEHTA Vs. HARBHAJAN KAUR	November 1, 2010
PARDEEP SINGH Vs. KRISHNA RANI	September 8, 2010
PARGAT SINGH Vs. STATE OF PUNJAB	April 20, 2010
PARGAT SINGH Vs. MOHINDER KAUR AND ORS.	October 14, 2010
PARJAPATI BRAHAM KUMARI ISHUARIYA VISHWA VIDHYALAYA AND ANR Vs. LACHHMAN DASS	October 27, 2010
PARKASH Vs. ATTAR SINGH	September 21, 2010
PARKASH Vs. STATE OF HARYANA	January 27, 2010
PARKASH CHAND Vs. STATE OF HARYANA	November 9, 2010
PARKASH DEVI Vs. STATE OF HARYANA	July 12, 2010
PARKASH INDUSTRIES LIMITED Vs. STATE OF HARYANA	September 6, 2010
PARKASH KAUR Vs. SURJIT KAUR	August 25, 2010
PARKASH KAUR AND ORS Vs. RAJVIR SINGH	March 4, 2010
PARKASH SINGH BEDI Vs. PUNJAB UNIVERSITY	January 25, 2010
PARKASH VIR SINGH Vs. STATE OF HARYANA AND ANR	May 4, 2010
PARKASHO Vs. STATE OF PUNJAB	February 15, 2010
PARKASHO Vs. VIKAS KUMAR	January 6, 2010
PARKASHO DEVI Vs. STATE OF HARYANA AND OTHERS	August 18, 2010
PARKASHO DEVI AND ORS Vs. KHAJOOR SINGH AND ORS	July 20, 2010
PARMAL SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION AND ANR	December 16, 2010
PARMAL SINGH AND OTHERS Vs. UNION TERRITORY, CHANDIGARH	September 7, 2010
PARMANAND Vs. STATE OF HARYANA AND ORS	April 5, 2010
PARMESH KUMAR GARG Vs. ANIL KUMAR SAKUJA	September 20, 2010
PARMINDER KAUR Vs. STATE OF PUNJAB AND ORS	December 6, 2010
PARMINDER SINGH Vs. STATE OF PUNJAB	May 7, 2010
PARMINDER SINGH Vs. STATE OF HARYANA	July 23, 2010
PARMINDER SINGH Vs. STATE OF PUNJAB	November 12, 2010
PARMINDER SINGH @ PAMMA AND ORS Vs. STATE OF PUNJAB AND ANR	December 6, 2010
PARMINDER SINGH @ PARAMJIT SINGH PADDEY Vs. STATE OF PUNJAB AND ANR	July 27, 2010
PARMOD KUMAR Vs. JOGINDER SINGH	February 24, 2010
PARMOD KUMAR TANDON Vs. DESH PAUL	July 20, 2010
PARNAM SINGH Vs. STATE OF PUNJAB	April 28, 2010
PARNASH KAUR AND ORS Vs. KAMALDEEP SINGH	September 13, 2010
PARNEET SINGH Vs. BHUPINDER KAUR	September 15, 2010
PARO BAI Vs. BIMLA RANI AND OTHER	December 10, 2010
PARSHOTAM DAS Vs. STATE OF PUNJAB	February 8, 2010
PARSHOTAM DUTT Vs. STATE OF PUNJAB	January 6, 2010
PARSHOTAM LAL Vs. STATE OF HARYANA AND OTHERS	June 29, 2010
PARSI Vs. STATE OF HARYANA	January 18, 2010
PARTAP SINGH Vs. STATE OF PUNJAB AND ANR	November 17, 2010
PARTAP SINGH Vs. NARPAT	February 16, 2010
PARTAP SINGH AND ORS AND AJIT SINGH AND ORS Vs. STATE OF HARYANA	February 4, 2010
PARTAP SINGH SHARMA Vs. UNION OF INDIA	January 8, 2010
PARVATI Vs. PUNJAB STATE	January 15, 2010
PARVEEN @ BABLI Vs. STATE OF HARYANA	February 22, 2010
PARVEEN KUMAR Vs. STATE OF PUNJAB	March 11, 2010
PARVEEN KUMAR Vs. STATE OF PUNJAB	December 10, 2010
PARVEEN KUMAR Vs. UNION PUBLIC SERVICE COMMISSION	February 1, 2010
PARVEEN PURI Vs. HARDIP SINGH	February 19, 2010
PARVEEN RANI Vs. STATE OF HARYANA	December 20, 2010
PARWINDER SINGH @ BOBBY Vs. STATE OF PUNJAB	September 7, 2010
PATIALA AUTO ENTERPRISES Vs. STATE OF PUNJAB AND OTHERS	May 17, 2010
PAVITAR KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	July 7, 2010
PAVITTAR SINGH Vs. DALIP SINGH	January 12, 2010
PAWAN Vs. STATE OF HARYANA	December 24, 2010
PAWAN Vs. STATE OF HARYANA	February 19, 2010
PAWAN ARYA Vs. COMMISSIONER OF INCOME TAX	December 13, 2010
PAWAN KUMAR Vs. STATE OF U T AND ANR	December 16, 2010
PAWAN KUMAR Vs. STATE OF PUNJAB	January 28, 2010
PAWAN KUMAR Vs. STATE OF HARYANA	September 14, 2010
PAWAN KUMAR Vs. VIJAY KUMAR	October 28, 2010
PAWAN KUMAR Vs. KARNAL IMPROVEMENT TRUST	May 24, 2010
PAWAN KUMAR Vs. MANGAL SAIN BANSAL	August 13, 2010
PAWAN KUMAR Vs. STATE OF HARYANA	March 31, 2010
PAWAN KUMAR Vs. H P S C AND OTHERS	October 1, 2010
PAWAN KUMAR AND ORS Vs. STATE OF UNION TERRITORY AND ANR	December 3, 2010
PAWAN KUMAR BANSAL Vs. GAURAV GARG	February 16, 2010
PAWAN KUMAR ETC Vs. BRAHAM PARKASH	May 28, 2010
PAWAN KUMAR S/O SH. KASTURI LAL Vs. STATE OF PUNJAB AND OTHERS	May 3, 2010
PAWAN MEHTA AND MANOJ GUPTA Vs. STATE OF PUNJAB AND ANR	November 19, 2010
PAWAN VERMA AND ANR Vs. STATE OF HARYANA AND ORS	July 8, 2010
PAWANDEEP SINGH DHALIWAL Vs. STATE OF PUNJAB AND OTHERS	July 28, 2010
PAWANPREET KAUR Vs. STATE OF PUNJAB	September 15, 2010
PC SANGHI Vs. A P SANWARIA	November 1, 2010
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR	September 29, 2010
PEPSU ROAD TRANSPORT CORPORATION Vs. HARPAL KAUR	January 11, 2010
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE OF HARYANA AND ORS	November 12, 2010
PFIZER LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER	September 7, 2010
PHAMMI RAM Vs. STATE OF PUNJAB	January 12, 2010
PHC ROOR SINGH AND ANOTHER Vs. STATE OF PUNJAB	September 6, 2010
PHOOL CHAND Vs. ASSISTANT LABOUR COMMISSIONER AND ANR	November 16, 2010
PHOOL CHAND AND ANR Vs. SHANTA RAM AND ANR	April 1, 2010
PHOOL CHAND MULLANA Vs. S.N. SHARMA AND OTHERS	February 22, 2010
PHOOL KUMAR Vs. STATE OF HARYANA	March 25, 2010
PHOOLWATI Vs. SHARBATI AND ORS	November 16, 2010
PHUMAN SINGH Vs. STATE OF PUNJAB	September 16, 2010
PHUMMAN SINGH Vs. SUKHWINDER KAUR	June 30, 2010
PIARA SINGH Vs. STATE OF PUNJAB	January 6, 2010
PIARA SINGH Vs. GURCHARAN SINGH AND ANOTHER	December 9, 2010
PIARA SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 17, 2010
PICKADALI REAL ESTATE PRIVATE LIMITED Vs. HORIZON ESTATES PRIVATE LIMITED AND ORS	September 13, 2010
PINEGROVE INTERNATIONAL CHARITABLE TRUST Vs. UNION OF INDIA	January 29, 2010
PINKI Vs. ANIL	November 1, 2010
PINKI DEVI Vs. ELECTIION TRIBUNAL, GURDASPUR	May 20, 2010
PIONEER PROFIN LIMITED Vs. RESIDENCY GREENS RESIDENTS	October 25, 2010
PIPPAL SINGH Vs. STATE OF PUNJAB	December 14, 2010
PIRBHU Vs. MEHTAB SINGH AND ORS	May 12, 2010
PIRTHI Vs. STATE OF HARYANA	January 20, 2010
PIRTHI @ PRITHVI SINGH Vs. STATE OF HARYANA	March 17, 2010
PIRTHI SINGH Vs. LAKHPAT AND ANOTHER	December 10, 2010
PIRTHI SINGH AND ANR Vs. ORIENTAL BANK OF COMMERCE	September 29, 2010
PIYARA SINGH Vs. PARGAT SINGH AND ANR	August 2, 2010
PML INDUSTRIES LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	January 11, 2010
PML INDUSTRIES LIMITED Vs. N S KANG, SOLE ARBITRATOR AND ANOTHER	April 27, 2010
PMS DIESEL Vs. UNION OF INDIA (UOI)	January 21, 2010
POLAR INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.	March 31, 2010
POOJA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX PATIALA	September 10, 2010
POOJA RICE MILLS Vs. STATE OF PUNJAB	January 12, 2010
POONAM AND ANR Vs. STATE OF CHANDIGARH AND ORS	December 20, 2010
POONAM AND ORS Vs. STATE OF PUNJAB AND ANR	April 5, 2010
POONAM PAUL Vs. STATE OF UTTARANCHAL THROUGH SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF UTTARANCHAL	December 10, 2010
PORRITS AND SPENCER (ASIA) LTD. Vs. COMMISSIONER OF INCOME-TAX	March 31, 2010
PRABHAT KIRAN Vs. DALBIR SINGH AND OTHERS	July 28, 2010
PRABHAT SHARMA AND PRATIBHA SHARMA Vs. STATE OF PUNJAB	September 16, 2010
PRABHJOT SINGH Vs. PRABHJIT KAUR	May 3, 2010
PRABIR KUMAR MUKHERJEE Vs. STATE OF HARYANA	November 1, 2010
PRAHLAD SINGH Vs. UNION OF INDIA	May 7, 2010
PRAN NATH Vs. STATE OF PUNJAB	August 13, 2010
PRAVEEN KUMAR Vs. STATE OF HARYANA	April 8, 2010
PREETI BANSAL AND ANR Vs. STATE OF HARYANA AND ORS	November 23, 2010
PREETI BULAGAN Vs. STATE OF HARYANA	May 26, 2010
PREETINDER KAUR Vs. STATE OF PUNJAB	February 10, 2010
PREETMA AND ANR Vs. STATE OF PUNJAB AND ORS	December 16, 2010
PREETY KAURA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 6, 2010
PREM CHAND Vs. HARPAL SINGH	October 14, 2010
PREM CHAND Vs. SURESH KUMAR	August 17, 2010
PREM CHAND Vs. STATE OF PUNJAB AND ORS	August 11, 2010
PREM CHAND Vs. STATE OF HARYANA	November 1, 2010
PREM CHAND AND ANOTHER Vs. STATE OF HARYANA & OTHERS	July 20, 2010
PREM CHAND CHIMAN LAL Vs. FOOD CORPORATION OF INDIA THROUGH DIVISIONAL MANAGER	March 26, 2010
PREM CHAND KAUSHAL Vs. GAURITEX INDUTRIES LTD	November 2, 2010
PREM CHAND MEHTA AND ORS Vs. ICICI PRUDENTIAL LIFE INSURANCE CO LTD AND ORS	October 13, 2010
PREM CHAND MITTAL Vs. MOHINDER SINGH	May 17, 2010
PREM DEVI Vs. STATE OF HARYANA	November 8, 2010
PREM KHALSA IRON STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2010
PREM KISHAN SHARMA Vs. COMMISSIONER PATIALA DIVISION	April 19, 2010
PREM KUMAR Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND ORS	August 13, 2010
PREM KUMAR AND ORS Vs. CHAIRMAN, PUNJAB MANDI BOARD	March 9, 2010
PREM KUMARI Vs. RATTAN KUMAR	December 7, 2010
PREM LATA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS	December 17, 2010
PREM LATA Vs. STATE OF HARYANA	August 3, 2010
PREM LATA Vs. ASHOK KUMAR	January 29, 2010
PREM LATA Vs. EDUCATION BOARD, DEVI SAHAI SANATAN DHARAM HIGHER SECONDARY SCHOOL	April 6, 2010
PREM LATA AND ORS Vs. STATE OF HARYANA AND ORS	April 9, 2010
PREM LATA DEVI Vs. OM SWARUP SHARMA	May 13, 2010
PREM LATA SHARMA Vs. STATE OF PUNJAB AND	May 4, 2010
PREM NARAIN AND ORS Vs. NATIONAL INSURANCE COMPANY AND ORS	May 4, 2010
PREM SAGAR SINGLA Vs. STATE OF PUNJAB AND ORS	November 22, 2010
PREM SILK & WOOLEN MILLS Vs. UNION OF INDIA	February 19, 2010
PREM SINGH Vs. RANJIT SINGH	August 10, 2010
PREM SINGH Vs. PRESIDING OFFICER	January 28, 2010
PREM SINGH Vs. SUSHIL KUMAR	December 7, 2010
PREM SINGH Vs. STATE OF HARYANA AND ORS	December 24, 2010
PREM SINGH AND ANR Vs. STATE OF PUNJAB	February 22, 2010
PREM SINGH AND ORS. Vs. PURAN SINGH AND ORS.	August 13, 2010
PREM TYAGI Vs. STATE OF HARYANA	August 25, 2010
PREM WATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 25, 2010
PRESIDENT SHRI MAHAVIR JAIN GIRLS HIGH SCHOOL Vs. TRIPAT KAUR CHAWLA	May 3, 2010
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. MEWA SINGH	August 18, 2010
PRIT PAL KAUR Vs. BHARTI CELLULAR AND ORS	September 14, 2010
PRITAM CHAND Vs. STATE OF PUNJAB AND ORS	December 6, 2010
PRITAM CHAND Vs. PRESIDING OFFICER, LABOUR COURTCUM-INDUSTRIAL TRIBUNAL	December 9, 2010
PRITAM GIR Vs. STATE OF PUNJAB	January 11, 2010
PRITAM KAUR Vs. STATE OF PUNJAB	April 5, 2010
PRITAM KAUR Vs. JOGINDER SINGH	November 16, 2010
PRITAM KAUR Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL AND ANR	February 25, 2010
PRITAM KAUR AND ORS Vs. KISHAN CHAND AND ORS	March 29, 2010
PRITAM SINGH Vs. AMRIK SINGH	January 11, 2010
PRITAM SINGH Vs. STATE OF HARYANA	March 26, 2010
PRITAM SINGH Vs. STATE OF PUNJAB	February 25, 2010
PRITAM SINGH @ KAKU Vs. STATE OF PUNJAB	September 27, 2010
PRITAM SINGH AND OTHERS Vs. MOORTI DEVI	January 22, 2010
PRITHI PAL SINGH Vs. HARYANA STATE	April 1, 2010
PRITHI PAL SINGH Vs. UDHEY BHAN SINGH SIDHU	July 21, 2010
PRITHI SINGH CHAUHAN Vs. PUNJAB NATIONAL BANK AND ANR	November 25, 2010
PRITHIPAL SINGH Vs. SURINDER KAUR AND ORS	December 16, 2010
PRITHVI SINGH Vs. STATE OF HARYANA	December 17, 2010
PRITIBHA JHANGI Vs. DEVINDER KUMAR SINGLA	March 22, 2010
PRITPAL SINGH Vs. HARI SINGH	August 24, 2010
PRITPAL SINGH AND ORS Vs. STATE OF PUNJAB	February 18, 2010
PRITPAL SINGH AND ORS Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION	March 9, 2010
PRIYA Vs. STATE OF PUNJAB	May 14, 2010
PRIYA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
PRIYA BHUSHAN Vs. STATE	November 11, 2010
PRIYANKA BANSAL & OTHERS Vs. STATE OF HARYANA AND OTHERS	September 8, 2010
PROVIDENT FUND INSPECTOR Vs. SH RAJINDER SINGH SODHI AND ANR	July 26, 2010
PUBLIC WORKS DEPARTMENT Vs. OM PARKASH	January 6, 2010
PUNAM SAINI AND ANR Vs. STATE OF HARYANA AND ORS	December 1, 2010
PUNEET MEHTA Vs. STATE OF PUNJAB AND OTHERS	October 5, 2010
PUNEET SETHI Vs. PRABHA SAREEN	November 17, 2010
PUNIT AHLUWALIA (NRI) Vs. GURJEEWAN GAREWAL	May 20, 2010
PUNITA VERMA Vs. STATE OF HARYANA	May 18, 2010
PUNJAB AGRO INDUSTRIES CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	January 11, 2010
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. KEWAL SINGH DHILLON	August 11, 2010
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. RAJAN MITTAL AND ASSOCIATES	January 8, 2010
PUNJAB ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX	August 2, 2010
PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH Vs. SURINDER SINGH	October 4, 2010
PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR Vs. STATE INFORMATION COMMISSION AND ANR	April 26, 2010
PUNJAB AND SIND BANK Vs. KIRAN BALA AND ORS	August 23, 2010
PUNJAB AND SIND BANK Vs. BALRAJ SINGH AND ORS.	November 10, 2010
PUNJAB AND SIND BANK AND ORS Vs. P C SOOD AND ORS	August 3, 2010
PUNJAB CARD BOARD Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA	November 15, 2010
PUNJAB CERAMIC LTD Vs. MUNICIPAL COMMITTEE, BATHINDA	August 16, 2010
PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. R K SHIR	April 26, 2010
PUNJAB EX-SERVICEMEN CORPORATION Vs. UNION OF INDIA	September 27, 2010
PUNJAB FINANCIAL CORPORATION Vs. PRETTY CYCLE PVT LTD	May 7, 2010
PUNJAB FINANCIAL CORPORATION AND ANOTHER Vs. SUKHWINDER SINGH AND ANOTHER	May 28, 2010
PUNJAB FINANCIAL CORPORATION AND ANR Vs. SUKHWINDER SINGH AND ANR	December 16, 2010
PUNJAB HOUSING DEVELOPMENT BOARD Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH, AND ANOTHER	February 9, 2010
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORP. LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB	October 7, 2010
PUNJAB MANDI BOARD Vs. BHARPUR SINGH	December 17, 2010
PUNJAB NATIONAL BANK Vs. NIRMAL SINGH	March 31, 2010
PUNJAB NATIONAL BANK, GHARAUNDA Vs. BHOLA RAM	October 14, 2010
PUNJAB SMALL INDUSTRIES & EXPORTS CORPORATION LTD CHANDIGARH & ANR Vs. RAGHAV SPINFAB PRIVATE LTD AMRITSAR & ORS	September 7, 2010
PUNJAB STATE Vs. KULWANT SINGH	April 7, 2010
PUNJAB STATE Vs. CHANAN SINGH	March 9, 2010
PUNJAB STATE Vs. JARMAN SINGH	April 7, 2010
PUNJAB STATE Vs. SADHU SINGH AND COMPANY	October 12, 2010
PUNJAB STATE Vs. MALWINDER SINGH	May 27, 2010
PUNJAB STATE AND ANR Vs. RAVI DUTT SAINI	April 6, 2010
PUNJAB STATE AND ANR Vs. CENTRAL BANK OF INDIA AND ANR	July 13, 2010
PUNJAB STATE AND ORS Vs. HARBANS SINGH	April 24, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMTED Vs. JUGAL KISHORE AND BROS	November 12, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. NARINDER KUMAR DHAWAN	May 5, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. DHARAMPAL	May 14, 2010
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. JAI LAXMI RICE MILLS	January 11, 2010
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. UNION OF INDIA (UOI)	October 12, 2010
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. SATYAM ELECTRONICS	February 19, 2010
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. SANDYA ORGANIC CHEMICAL PRIVATE LTD	July 23, 2010
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. SHRI HARGOBIND RICE AND GENERAL MILLS	January 25, 2010
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. WALAITI RAM PARSHOTAM LAL RICE MILLS	September 28, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. SUTLEJ CONSTRUCTION LTD.	August 16, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. JAGJIT SINGH	January 25, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. VARINDER KUMAR GUPTA	May 6, 2010
PUNJAB STATE ELECTRICITY BOARD Vs. HARKAMAL SINGH AND OTHERS	September 1, 2010
PUNJAB STATE ELECTRICITY BOARD AND ANR AND NATIONAL INSURANCE CO LTD AND ANR Vs. AJIT PAL SINGH AND ORS	April 19, 2010
PUNJAB STATE ELECTRICITY BOARD AND ORS Vs. BALWINDER SINGH	November 16, 2010
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. TARLOCHAN SINGH BHATIA	April 26, 2010
PUNJAB STATE ELECTRICITY BOARD WORKERS UNION, GURDASPUR Vs. INDUSTRIAL TRIBUNAL, CHANDIGARH AND OTHERS	August 23, 2010
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MIHAN SINGH	February 19, 2010
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. ARJAN LAL ARORA	March 23, 2010
PUNJAB STATE HANDLOOMS, TEXTILES DEVELOPMENT CORPORATION Vs. SUSHIL KUMAR JAIN AND ANR	December 23, 2010
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SHREE RAM COTTON FACTORY	February 25, 2010
PUNJAB STATE THROUGH COLLECTOR Vs. GRAM PANCHAYAT	March 9, 2010
PUNJAB STATE THROUGH DISTRICT COLLECTOR (DEPUTY COMMISSIONER) AND ANR Vs. SUNITA GUPTA AND ORS	December 23, 2010
PUNJAB STATE TUBEWELL CORPORATION LIMITED Vs. PUNJAB STATE COMMISSION FOR SCHEDULED CASTES AND ANR.	November 11, 2010
PUNJAB STATE TUBEWELL CORPORATION LTD Vs. PARAMJIT RAI AND ORS	March 15, 2010
PUNJAB STATE TUBEWELL CORPORATION LTD Vs. JAGIR SINGH	May 7, 2010
PUNJAB STATE WAREHOUSING CORPORATION Vs. SANDEEP RICE AND GENERAL MILLS AND ANOTHER	September 7, 2010
PUNJAB TRACTORS LIMITED MOHALI Vs. COMMISSIONER OF INCOME TAX PATIALA	April 26, 2010
PUNJAB WAKF BOARD Vs. NAGAR PANCHAYAT SHAHKOT	August 16, 2010
PUNJAB WAKF BOARD Vs. GURUDWARA BHAI JOGA SINGH AND ANR	August 13, 2010
PUNJAB WAKF BOARD Vs. BRIJ MOHAN	November 15, 2010
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB AND ORS	March 31, 2010
PUNJAB WAKF BOARD AMBALA CANTT. Vs. MOHINDER SINGH	February 26, 2010
PUNJAB WATER SUPPLY & SEWERAGE DIVISION, BATHINDA Vs. SHREE BALA JI CONSTRUCTION COMPANY	July 15, 2010
PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND ORS Vs. AMRINDER SINGH SIDHU AND ORS	March 8, 2010
PURAN CHAND Vs. LAKHINA FURNISHING (P) LTD	May 6, 2010
PURAN CHAND ALIAS RAJU Vs. GOPAL KRISHAN	February 26, 2010
PURAN CHAND AND ORS Vs. U T CHANDIGARH AND ANR	September 14, 2010
PURAN SINGH Vs. INTELLIGENCE OFFICER	February 19, 2010
PURAN SINGH Vs. STATE OF HARYANA	January 13, 2010
PURAN SINGH AND ORS AMARJIT SINGH Vs. STATE OF PUNJAB	February 26, 2010
PURNI DEVI AND ORS Vs. BALWINDER SINGH AND ORS	April 22, 2010
PURNIMA TANGRI Vs. ARJUN TANGRI	November 10, 2010
PUROLATOR INDIA LIMITED Vs. KATARIA INDUSTRIES	October 13, 2010
PURSHOTAM DASS CONTRACTOR Vs. STATE OF HARYANA AND ORS	July 14, 2010
PURSHOTAM SAINI Vs. STATE OF HARYANA	January 27, 2010
PUSHAP KUMAR AND ANOTHER Vs. HANS RAJ	September 6, 2010
PUSHAP LATA Vs. AMAR NATH	September 14, 2010
PUSHPA Vs. RAJWANT	September 8, 2010
PUSHPA ARORA Vs. STATE OF PUNJAB AND ORS	November 17, 2010
PUSHPA DEVI AND ORS Vs. KISHNI DEVI AND ORS	November 12, 2010
PWD LABOUR UNION AND ORS Vs. STATE OF PUNJAB AND ORS	September 10, 2010
PYARE LAL Vs. MEHER SINGH AND ORS.	December 15, 2010
R C MIGLANI Vs. STATE OF HARYANA	May 20, 2010
R C NANDA AND ORS Vs. PUNJAB STATE ELECTRICITY BOARD	April 5, 2010
R K INTERNATIONAL Vs. KAPOOR TRADERS AND ANR	December 2, 2010
R K KANCHI Vs. PGI MEDICAL TECHNOLOGIST ASSOCIATION AND ORS	November 25, 2010
R L BHAGAT Vs. STATE OF PUNJAB	January 19, 2010
R S JHAS Vs. STATE OF HARYANA AND ORS	April 27, 2010
R S PANWAR Vs. FOOD CORPORATION OF INDIA AND ORS	March 8, 2010
R WILLIAM ANAND AND ANR Vs. STATE OF HARYANA AND ANR	April 27, 2010
R.K. KARKARA Vs. BHUSHAN AGGARWAL	December 16, 2010
R.K. MACHINE TOOLS Vs. STATE OF PUNJAB	February 24, 2010
R.K. VERMA Vs. STATE OF HARYANA	December 1, 2010
R.L. JAKHU Vs. UNION OF INDIA	December 15, 2010
RACHAN SINGH Vs. SURINDER SINGH	September 15, 2010
RACHHPAL SINGH THROUGH HIS LRS. Vs. MOHINDER SINGH	November 17, 2010
RACHPAL SINGH Vs. GURMEET KAUR	May 27, 2010
RADHA KISHAN Vs. STATE	February 8, 2010
RADHA KRISHAN NAGPAL Vs. STATE OF HARYANA	May 5, 2010
RADHA RANI Vs. STATE OF PUNJAB AND OTHERS	August 9, 2010
RADHE SHAM Vs. GOPAL KRISHAN	July 28, 2010
RADHEY SHAM Vs. STATE OF HARYANA	November 22, 2010
RADHEY SHAM Vs. STATE OF PUNJAB	October 8, 2010
RADHEY SHAM Vs. SAT PAL	July 13, 2010
RADHEY SHAM Vs. USHA RANI	February 19, 2010
RADHEY SHYAM Vs. USHA RANI	September 27, 2010
RADHEY SHYAM Vs. STATE OF HARYANA	July 21, 2010
RADHEY SHYAM Vs. UNION OF INDIA AND OTHERS	November 8, 2010
RADHEY SHYAM Vs. STATE OF HARYANA	December 3, 2010
RAFIQ Vs. STATE OF HARYANA	January 18, 2010
RAGHBIR SHARMA Vs. STATE OF HARYANA	December 13, 2010
RAGHBIR SINGH Vs. STATE OF HARYANA	January 22, 2010
RAGHBIR SINGH Vs. UNION OF INDIA	January 21, 2010
RAGHBIR SINGH Vs. NEW BANK OF INDIA	September 6, 2010
RAGHBIR SINGH Vs. UNION OF INDIA	October 29, 2010
RAGHBIR SINGH Vs. PUNJAB STATE AND ANR	March 8, 2010
RAGHBIR SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SUB DIVISIONAL MAGISTRATE AND ANR	November 18, 2010
RAGHBIR SINGH Vs. STATE OF HARYANA	February 24, 2010
RAGHBIR SINGH (HEAD CONSTABLE) Vs. STATE OF HARYANA AND ORS.	August 13, 2010
RAGHBIR SINGH AND ORS Vs. DAYA NAND AND ORS	August 3, 2010
RAGHBIR SINGH SUKHIJA Vs. STATE OF PUNJAB	November 25, 2010
RAGHUBIR SINGH Vs. STATE OF HARYANA	October 21, 2010
RAGHUBIR SINGH AND BIJENDER SINGH Vs. STATE OF HARYANA	April 19, 2010
RAHIMAN Vs. STATE OF HARYANA AND ANR	December 23, 2010
RAHUL NISCHAL Vs. STATE OF PUNJAB	May 6, 2010
RAHUL SHARMA Vs. STATE OF PUNJAB AND ORS	November 2, 2010
RAI SINGH Vs. MOHINDER SINGH	February 3, 2010
RAJ BALA Vs. INCOME TAX OFFICER	December 10, 2010
RAJ BALA DALA Vs. LIFE INSURANCE CORPORATION OF INDIA	October 7, 2010
RAJ BALA TAYAL Vs. SULENDER SHARMA	December 16, 2010
RAJ KAMAL MARBLES MARBLE MARKET Vs. DEPUTY EXCISE & TAXATION COMMISSIONER & OTHERS	September 6, 2010
RAJ KANWAR Vs. GHARSI RAM	February 4, 2010
RAJ KANWAR SINGH DHILLON Vs. AKAGER SINGH	July 29, 2010
RAJ KAUR AND ANR. Vs. KULWANT SINGH AND ORS.	September 10, 2010
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS	April 1, 2010
RAJ KUMAR Vs. GULAB CHAND-JINENDER KUMAR	November 17, 2010
RAJ KUMAR Vs. BHAGWATI PARSHAD TANGRI AND ANOTHER	September 7, 2010
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
RAJ KUMAR Vs. BUDHA MAL	August 4, 2010
RAJ KUMAR Vs. GULAB CHAND AND JINENDER KUMAR	November 17, 2010
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS	September 10, 2010
RAJ KUMAR Vs. ASHOK KUMAR	November 10, 2010
RAJ KUMAR Vs. STATE OF HARYANA	December 24, 2010
RAJ KUMAR Vs. STATE OF HARYANA	August 12, 2010
RAJ KUMAR Vs. STATE OF HARYANA	April 21, 2010
RAJ KUMAR Vs. DARSHAN SINGH AND ORS	July 13, 2010
RAJ KUMAR Vs. PARMINDER KAUR	December 2, 2010
RAJ KUMAR Vs. STATE OF HARYANA	May 3, 2010
RAJ KUMAR Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED	April 30, 2010
RAJ KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	January 28, 2010
RAJ KUMAR Vs. STATE OF HARYANA	January 11, 2010
RAJ KUMAR Vs. STATE OF PUNJAB	March 19, 2010
RAJ KUMAR @ ATWARI @ CHANNI Vs. STATE OF HARYANA	December 6, 2010
RAJ KUMAR @ RAJU Vs. STATE OF PUNJAB	September 8, 2010
RAJ KUMAR @ RAJU AND ORS Vs. STATE OF HARYANA	April 20, 2010
RAJ KUMAR @ TEJBIR Vs. RAMINDER SINGH AND ORS	November 23, 2010
RAJ KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	December 7, 2010
RAJ KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.	November 25, 2010
RAJ KUMAR AND ORS Vs. PREM PARKASH	November 8, 2010
RAJ KUMAR AND ORS Vs. ROHTASH AND ORS	May 14, 2010
RAJ KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR	December 10, 2010
RAJ KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS	October 5, 2010
RAJ KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION	November 17, 2010
RAJ KUMAR NARWAL AND ANR Vs. STATE OF HARYANA AND ORS	October 1, 2010
RAJ KUMAR SHARMA Vs. HARYANA STATE ELECTRICITY BOARD	May 19, 2010
RAJ KUMAR SHARMA Vs. SHALU SHARMA	November 15, 2010
RAJ KUMAR SINGH Vs. AMAR SINGH	March 15, 2010
RAJ KUMAR SON OF KALAWATI Vs. CHIEF ADMINISTRATOR, HUDA AND ORS	July 15, 2010
RAJ KUMARI AND ANR Vs. SHANTI DEVI AND ANR	October 29, 2010
RAJ LEATHER CLOTH INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA (UOI)	July 1, 2010
RAJ PAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS	December 7, 2010
RAJ PAL Vs. DHEERA KHANDELWAL, IAS	August 9, 2010
RAJ PAL Vs. STATE OF HARYANA	January 27, 2010
RAJ PAL Vs. VIKRAM AND ORS	February 26, 2010
RAJ RAJESHWARI COLLEGE OF EDUCATION, NACHRAUN AT RADAUR Vs. KURUKSHETRA UNIVERSITY	February 2, 2010
RAJ SAINI Vs. PARKASH SAINI	January 27, 2010
RAJ SINGH Vs. STATE OF PUNJAB	September 15, 2010
RAJ SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	February 25, 2010
RAJ TRANS STAMPINGS PVT LTD Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD	January 8, 2010
RAJ TRANSPORT CO PRIVATE LIMITED Vs. KAHAN SINGH PANNU, IAS, DEPUTY COMMISSIONER AND ANR	September 27, 2010
RAJA RAM AND ORS Vs. KISHAN AND ORS	November 23, 2010
RAJA RAM GODARA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA	September 27, 2010
RAJA SON OF DARIYA SINGH Vs. STATE OF HARYANA	February 10, 2010
RAJAN ALIAS RAJ KUMAR Vs. RAKESH KUMAR	January 7, 2010
RAJAN JAIN AND ORS Vs. STATE OF PUNJAB AND ANR	December 16, 2010
RAJANPREET SINGH ALIAS RAJA ALIAS RAJANDEEP SINGH Vs. STATE OF PUNJAB	November 25, 2010
RAJASTHAN RAJYA PATH PARIVAHAN NIGAM Vs. BACHAN RAM	April 30, 2010
RAJBIR Vs. STATE OF HARYANA	October 27, 2010
RAJBIR Vs. STATE OF HARYANA	November 10, 2010
RAJBIR AND ORS Vs. MANIK RAM AND ORS	November 15, 2010
RAJBIR KAUR Vs. SUKHWINDER SINGH	October 26, 2010
RAJBIR MARYA Vs. SURENDER KUMAR KANSAL	April 26, 2010
RAJBIR SINGH Vs. RAM PRASAD	December 23, 2010
RAJBIR SINGH Vs. STATE OF HARYANA AND ANOTHER	December 9, 2010
RAJDEEP SINGH Vs. SONIA RANI AND OTHERS	September 10, 2010
RAJEEV KISHORE Vs. STATE OF HARYANA	February 16, 2010
RAJEEV SHARMA Vs. B K SHARMA AND ANOTHER	September 24, 2010
RAJEEV SINGH RANA Vs. BHARTI INFRATEL LIMITED	December 13, 2010
RAJENDER Vs. STATE OF HARYANA	May 7, 2010
RAJENDER Vs. RANDHIR	February 4, 2010
RAJENDER Vs. STATE OF HARYANA	November 30, 2010
RAJENDER Vs. STATE OF HARYANA	April 19, 2010
RAJENDER Vs. STATE OF HARYANA	April 1, 2010
RAJENDER SINGH Vs. STATE OF HARYANA	July 22, 2010
RAJESH Vs. RAHUL NIRWANIA AND ORS	May 11, 2010
RAJESH Vs. STATE OF HARYANA	May 18, 2010
RAJESH Vs. STATE OF HARYANA	December 14, 2010
RAJESH Vs. STATE OF HARYANA	August 30, 2010
RAJESH Vs. NAFE SINGH	December 1, 2010
RAJESH Vs. STATE OF HARYANA	February 15, 2010
RAJESH Vs. BHAGIRAH AND ORS	November 18, 2010
RAJESH Vs. STATE OF PUNJAB	August 30, 2010
RAJESH Vs. STATE OF HARYANA	June 28, 2010
RAJESH @ RAKESH Vs. JASPAL SINGH AND ORS	November 22, 2010
RAJESH AND ANR Vs. STATE OF HARYANA AND ORS	December 23, 2010
RAJESH BAHAL Vs. MAHINDERA AND MAHINDERA FINANCIAL SERVICES LTD	July 27, 2010
RAJESH GOEL Vs. GOVIND RAM AND ORS.	December 14, 2010
RAJESH KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK	August 4, 2010
RAJESH KUMAR Vs. STATE OF HARYANA AND OTHERS	March 23, 2010
RAJESH KUMAR Vs. PUSPSHA BANSAL AND OTHERS	March 8, 2010
RAJESH KUMAR Vs. STATE OF HARYANA	December 17, 2010
RAJESH KUMAR Vs. KUSUM LATA AND ANR	March 8, 2010
RAJESH KUMAR Vs. JOGINDER KAUR AND OTHERS	September 21, 2010
RAJESH KUMAR Vs. STATE OF HARYANA	November 2, 2010
RAJESH KUMAR Vs. STATE OF HARYANA	November 1, 2010
RAJESH KUMAR Vs. MUNICIPAL COMMITTEE ABOHAR	September 1, 2010
RAJESH KUMAR Vs. STATE OF PUNJAB	May 17, 2010
RAJESH KUMAR Vs. RINKU KUMAR	January 14, 2010
RAJESH KUMAR @ MOHNI Vs. STATE OF PUNJAB	May 4, 2010
RAJESH KUMAR @ RAJA AND ORS Vs. STATE OF PUNJAB	September 7, 2010
RAJESH PRAKASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH	February 17, 2010
RAJESH SON OF SOHAN LAL Vs. STATE OF HARYANA	November 16, 2010
RAJESH SOOD Vs. STATE OF PUNJAB	May 19, 2010
RAJESH THAKUR Vs. JANGI LAL	December 6, 2010
RAJESH TIWARI Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER	September 6, 2010
RAJESH TIWARI Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	March 9, 2010
RAJESH VASHISTHA Vs. STATE OF HARYANA	November 10, 2010
RAJESHWAR Vs. STATE OF HARYANA	January 14, 2010
RAJI @ RAJ SINGH Vs. STATE OF HARYANA	August 16, 2010
RAJINDER Vs. MANI RAM AND ORS	March 9, 2010
RAJINDER Vs. STATE OF HARYANA	May 6, 2010
RAJINDER ARORA ALIAS RAJU Vs. STATE OF PUNJAB	September 29, 2010
RAJINDER KAPUR Vs. CENTRAL BUREAU OF INVESTIGATION	November 1, 2010
RAJINDER KAUR Vs. SANTOKH SINGH AND ORS	April 30, 2010
RAJINDER KUMAR Vs. AJESH JAIN	April 19, 2010
RAJINDER KUMAR Vs. STATE (U T ADMINISTRATION)	March 15, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB	May 21, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB	July 23, 2010
RAJINDER KUMAR Vs. STATE OF HARYANA	December 1, 2010
RAJINDER KUMAR Vs. STATE OF PUNJAB	July 14, 2010
RAJINDER KUMAR Vs. PARBRAHAM VED PARKASH SAT GURU MISSION	November 29, 2010
RAJINDER KUMAR Vs. DAVENDER KUMAR SANGHI AND OTHERS	December 6, 2010
RAJINDER KUMAR @ RAJINDER PARSHAD AND ANR Vs. SWAMI NIHAL DASS AND ORS	May 4, 2010
RAJINDER KUMAR @ VAKIL Vs. STATE OF PUNJAB AND ANR	October 12, 2010
RAJINDER KUMAR ALIAS LOVELY Vs. STATE OF PUNJAB	March 9, 2010
RAJINDER KUMAR ALIAS RAMAN KUMAR Vs. STATE OF PUNJAB	September 30, 2010
RAJINDER KUMAR AND ANR. Vs. SATISH GARG	October 12, 2010
RAJINDER KUMAR SHARMA Vs. NARESH KUMAR	March 9, 2010
RAJINDER LAL Vs. PRAKASH SARAN AND ORS	November 17, 2010
RAJINDER MOHAN Vs. PURSHOTTAM LAL GOYAL AND ORS.	September 28, 2010
RAJINDER PARSHAD Vs. RAJINDER KAUR	October 5, 2010
RAJINDER PARSHAD RANA Vs. ANIL CORPORATION	May 4, 2010
RAJINDER PAUL SHARMA AND ORS Vs. SURAJ BHAN AND ANR	November 16, 2010
RAJINDER PRASAD GOYAL Vs. ROYAL ORCHID COMPANY	October 8, 2010
RAJINDER SHARMA Vs. STATE OF HARYANA	November 1, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB	May 11, 2010
RAJINDER SINGH Vs. STATE OF HARYANA	January 22, 2010
RAJINDER SINGH Vs. STATE OF HARYANA AND ORS	December 2, 2010
RAJINDER SINGH Vs. UNION BANK OF INDIA	March 2, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB	February 17, 2010
RAJINDER SINGH Vs. SATNAM KAUR	February 24, 2010
RAJINDER SINGH Vs. STATE OF PUNJAB	May 5, 2010
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS	March 3, 2010
RAJINDER SINGH Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED	May 25, 2010
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 11, 2010
RAJINDER SINGH CHAUDHARY AND OTHERS Vs. STATE (CENTRAL BUREAU OF INVESTIGATION)	January 5, 2010
RAJINDER SINGH JOHAR Vs. IMPROVEMENT TRUST	April 6, 2010
RAJINDER SINGH RANA Vs. STATE OF PUNJAB	June 28, 2010
RAJINDER YADAV AND ANR Vs. JAGMAL AND ORS	August 26, 2010
RAJINDERPAL SINGH ATHWAL Vs. DISTRICT COLLECTOR, MOHALI	July 9, 2010
RAJIV Vs. STATE OF HARYANA	December 3, 2010
RAJIV Vs. STATE OF PUNJAB	August 25, 2010
RAJIV BHALLA AND ORS Vs. STATE OF PUNJAB AND ORS	September 10, 2010
RAJIV CHUGH Vs. PUNJAB UNIVERSITY AND ANOTHER	March 26, 2010
RAJIV ENTERPRISES Vs. STATE OF PUNJAB AND ANR.	March 10, 2010
RAJIV ENTERPRISES Vs. STATE OF PUNJAB	February 26, 2010
RAJIV GOEL Vs. SOHAN LAL KHOSLA	February 5, 2010
RAJIV KUMAR Vs. STATE OF HARYANA	September 7, 2010
RAJIV KUMAR Vs. STATE OF PUNJAB AND ANR	September 16, 2010
RAJIV KUMAR Vs. GURBACHAN SINGH AND SONS AND ORS	July 28, 2010
RAJIV KUMAR Vs. STATE OF HARYANA	November 26, 2010
RAJIV KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS	November 17, 2010
RAJIV SHARMA Vs. SUNDERI DEVI	February 19, 2010
RAJJO ALIAS RAJO Vs. STATE OF HARYANA	August 13, 2010
RAJMAL Vs. STATE OF HARYANA	April 22, 2010
RAJMAL AND ORS Vs. STATE OF PUNJAB AND ORS	August 27, 2010
RAJNEES SINGH Vs. MASTER JORAWAR SINGH AND ORS	August 2, 2010
RAJNI JAIN AND OTHERS Vs. STATE OF HARYANA	September 7, 2010
RAJNISH KANT Vs. KAMLA VATSA	February 19, 2010
RAJNISH KUMAR Vs. STATE OF PUNJAB	August 13, 2010
RAJPAL Vs. STATE OF PUNJAB	November 12, 2010
RAJPAL SINGH Vs. STATE OF PUNJAB	December 10, 2010
RAJPAL SINGH AND ANR Vs. STATE OF PUNJAB	November 10, 2010
RAJPREET SINGH Vs. STATE OF PUNJAB	July 16, 2010
RAJU Vs. STATE OF HARYANA	September 7, 2010
RAJU @ SHERU Vs. STATE OF HARYANA	October 7, 2010
RAJU ALIAS RAJ KUMAR Vs. STATE OF HARYANA	March 2, 2010
RAJVEER SINGH Vs. STATE OF PUNJAB	February 22, 2010
RAJWANT KAUR AND ORS. Vs. DAVINDER SINGH AND ORS.	December 9, 2010
RAJWANT SINGH Vs. JASWINDER KAUR	January 5, 2010
RAJWATI Vs. STATE OF HARYANA	May 14, 2010
RAJWINDER KAUR Vs. STATE OF PUNJAB	January 15, 2010
RAJWINDER KAUR Vs. BALWINDER SINGH	September 20, 2010
RAJWINDER KAUR ALIAS ROZY Vs. TARSEM SINGH	September 7, 2010
RAJWINDER KAUR AND ANR Vs. STATE OF PUNJAB AND ORS	December 24, 2010
RAJWINDER SINGH ALIAS RAJU ALIAS RANJIT SINGH Vs. STATE OF PUNJAB AND DALJIT SINGH	October 15, 2010
RAKA AND ORS Vs. STATE OF PUNJAB	April 21, 2010
RAKBIR KAUR Vs. NASIB KAUR	November 1, 2010
RAKESH Vs. STATE OF HARYANA	May 3, 2010
RAKESH Vs. OM PAL AND ORS	October 29, 2010
RAKESH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT	November 10, 2010
RAKESH @ ALLU S/O JYOTI Vs. STATE OF HARYANA	August 9, 2010
RAKESH AGGARWAL AND ORS Vs. STATE OF HARYANA AND ORS	May 12, 2010
RAKESH ALIAS VIJESH GROVER AND ANR Vs. STATE OF PUNJAB AND ORS	July 23, 2010
RAKESH GUPTA Vs. PREETI GUPTA	October 1, 2010
RAKESH HOODA Vs. STATE OF PUNJAB AND ORS	September 20, 2010
RAKESH KALIA AND OTHERS Vs. UNION OF INDIA AND OTHERS	September 14, 2010
RAKESH KOCHAR Vs. STATE OF HARYANA	December 17, 2010
RAKESH KUMAR Vs. SATNAM SINGH	May 11, 2010
RAKESH KUMAR Vs. STATE OF HARYANA	September 16, 2010
RAKESH KUMAR Vs. COL. JASWINDER SINGH BAINS AND OTHERS	August 18, 2010
RAKESH KUMAR Vs. STATE OF PUNJAB	December 9, 2010
RAKESH KUMAR Vs. KARAM CHAND GARG	October 26, 2010
RAKESH KUMAR Vs. SOHAN LAL	January 22, 2010
RAKESH KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS	December 10, 2010
RAKESH KUMAR AND ORS Vs. JAI NARAIN	November 17, 2010
RAKESH KUMAR GUPTA Vs. STATE OF PUNJAB AND ANR	December 16, 2010
RAKESH KUMAR JAIN Vs. DISTRICT RED CROSS	May 6, 2010
RAKESH KUMAR JAISWAL Vs. INDIABULLS FINANCIAL SERVICE LIMITED	September 27, 2010
RAKESH KUMAR SHARMA AND ORS Vs. SUKHDEV KAUR AND ORS	July 13, 2010
RAKESH KUMAR SINGLA Vs. STATE OF PUNJAB AND ORS	April 1, 2010
RAKESH KUMAR SON OF OM PARKASH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE-CUM-PRESIDING OFFICER, LABOUR COURT AND ORS	May 14, 2010
RAKESH KUMARI Vs. STATE OF HARYANA	November 1, 2010
RAKESH KUMARI Vs. UNION OF INDIA (UOI) AND ORS.	December 14, 2010
RAKSHA RANI Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD	December 6, 2010
RAM Vs. GOPAL KRISHAN SHARMA	July 23, 2010
RAM AVTAR SHARMA Vs. SUBHASH SHARMA AND ORS	September 27, 2010
RAM BALI Vs. STATE OF PUNJAB AND ANR	June 30, 2010
RAM BHAGAT Vs. STATE OF HARYANA	December 6, 2010
RAM BHAGAT SEHRAWAT Vs. STATE OF HARYANA AND ORS.	December 9, 2010
RAM BHAJAN Vs. PUNJAB STATE AND ANR	May 11, 2010
RAM BHUL Vs. RAM CHAND	July 5, 2010
RAM CHAND HARI CHAND Vs. RAJ PAL SINGH AND ANR	September 10, 2010
RAM CHANDER Vs. STATE OF HARYANA	January 19, 2010
RAM CHANDER Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK	September 17, 2010
RAM CHANDER Vs. USHA RANI	May 21, 2010
RAM CHANDER AND ORS Vs. MANGA	April 6, 2010
RAM CHARAN Vs. RAVI BALA JAIN	March 3, 2010
RAM DARSHAN Vs. INDIAN OIL CORPORATION LTD	September 24, 2010
RAM DITTA Vs. THE STATE OF HARYANA AND ORS.	November 2, 2010
RAM DIYA Vs. HUKAM AND ORS	March 23, 2010
RAM GOPAL MURLI DHAR JUNTRA Vs. STATE OF HARYANA AND ORS.	September 6, 2010
RAM KARAN Vs. RAJ KUMAR AND ORS	September 30, 2010
RAM KARAN AND ORS Vs. STATE OF HARYANA	October 29, 2010
RAM KARAN AND ORS. Vs. MAHINDER AND ORS.	December 7, 2010
RAM KAUR @ JASWINDER KAUR Vs. JAGBIR SINGH ALIAS JABI	April 1, 2010
RAM KIRPA CREATION Vs. AJAY KUMAR	October 5, 2010
RAM KISHAN Vs. KRISHNA DEVI	May 5, 2010
RAM KISHAN Vs. SARSWATI DEVI	January 11, 2010
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS	January 6, 2010
RAM KISHAN GUPTA Vs. STATE OF HARYANA	May 26, 2010
RAM KUMAR Vs. SIRI PAL AND ORS	August 30, 2010
RAM KUMAR Vs. ROHTASH AND ORS	August 11, 2010
RAM KUMAR Vs. KULTAR SINGH	August 4, 2010
RAM KUMAR Vs. STATE OF HARYANA	February 22, 2010
RAM KUMAR Vs. SURAJBANS SINGH BAKSHI	March 15, 2010
RAM KUMAR Vs. STATE OF HARYANA	January 15, 2010
RAM KUMAR AND ORS Vs. SANJEEV KUMAR AND ANR	August 31, 2010
RAM KUMAR SHARMA Vs. GENERAL PUBLIC	January 25, 2010
RAM KUMAR SHYAM LAL Vs. FOOD CORPORATION OF INDIA AND ORS	November 18, 2010
RAM LAL Vs. SUNIL KUMAR	May 21, 2010
RAM LAL Vs. RAM DASS	November 11, 2010
RAM LAL Vs. STATE OF HARYANA	January 15, 2010
RAM LAL Vs. STATE OF PUNJAB	February 24, 2010
RAM LAL Vs. STATE OF PUNJAB AND ANR	September 30, 2010
RAM LAL SON OF DURGA DASS SON OF DAULAT RAM Vs. STATE OF PUNJAB	December 6, 2010
RAM LUBHAYA Vs. LACHHMI	January 22, 2010
RAM LUBHAYA Vs. STATE OF PUNJAB	May 6, 2010
RAM MEHAR SINGH Vs. UNION OF INDIA AND OTHERS	October 4, 2010
RAM MURTI Vs. STATE OF PUNJAB AND ANR	March 4, 2010
RAM MURTI Vs. JOGA	May 7, 2010
RAM MURTI AND ORS Vs. STATE OF HARYANA	October 15, 2010
RAM MURTI SHARMA AND ANR. Vs. PREM KUMAR AND ORS.	December 6, 2010
RAM NARAIN Vs. JEET SINGH @ HARJIT SINGH AND ORS	November 15, 2010
RAM NARAIN SHASTRI EDUCATION SOCIETY, ROHTAK Vs. STATE OF HARYANA AND OTHERS	August 13, 2010
RAM NARAYAN Vs. UNION OF INDIA AND OTHERS	May 11, 2010
RAM NARESH RAI Vs. STATE OF HARYANA	May 6, 2010
RAM NATH Vs. STATE OF HARYANA AND OTHERS	December 7, 2010
RAM NATH AND SONS Vs. STATE OF PUNJAB AND ORS.	December 6, 2010
RAM NATH GULATI Vs. UNION OF INDIA & ORS	August 13, 2010
RAM NAYYAR Vs. SONIA	December 16, 2010
RAM NIWAS Vs. RATTAN LAL AND ANR	October 5, 2010
RAM NIWAS Vs. STATE OF HARYANA	April 21, 2010
RAM NIWAS Vs. STATE OF HARYANA	January 22, 2010
RAM NIWAS Vs. STATE OF HARYANA	January 8, 2010
RAM NIWAS Vs. STATE OF HARYANA	January 6, 2010
RAM PAL Vs. UCO BANK AND ORS	September 29, 2010
RAM PAL Vs. STATE OF HARYANA	July 2, 2010
RAM PARSHAD Vs. GRAM PANCHAYAT BATA	July 2, 2010
RAM PARSHAD Vs. CHAMAN LAL	January 12, 2010
RAM PHAL Vs. STATE OF HARYANA AND ORS.	November 15, 2010
RAM PHAL Vs. SEHDEV AND ORS	November 23, 2010
RAM PHOOL Vs. STATE OF HARYANA	May 17, 2010
RAM RATTAN Vs. NARATA RAM AND ORS	October 25, 2010
RAM RATTAN AND ANR Vs. STATE OF HARYANA	November 16, 2010
RAM RIKH Vs. KALU RAM	February 3, 2010
RAM SARAN Vs. GURDEV SINGH	March 12, 2010
RAM SARAN Vs. ADDITIONAL REGISTRAR (D), CO-OPERATIVE SOCIETIES AND ORS	October 13, 2010
RAM SARAN Vs. STATE OF HARYANA AND ANR	August 25, 2010
RAM SAROOP Vs. DESH BANDHU BHALLA	October 14, 2010
RAM SINGH Vs. CHIMAN SINGH AND ORS	September 16, 2010
RAM SINGH Vs. STATE OF PUNJAB	November 1, 2010
RAM SINGH Vs. STATE OF HARYANA	September 6, 2010
RAM SINGH Vs. JASWANT KAUR	January 15, 2010
RAM SINGH Vs. TARANBIR SINGH	November 22, 2010
RAM SINGH Vs. STATE OF PUNJAB	May 6, 2010
RAM SINGH Vs. JANA DEVI AND ANR	August 30, 2010
RAM SINGH Vs. STATE OF HARYANA	March 9, 2010
RAM SINGH Vs. STATE OF PUNJAB	November 10, 2010
RAM SINGH Vs. RAM SARUP	April 27, 2010
RAM SINGH AND ANR Vs. SHOBIT POLYCLINIC PVT LTD	September 13, 2010
RAM SINGH SON OF UJJAGAR SINGH Vs. RAJ KUMAR SON OF BHAGAT RAM	September 6, 2010
RAM SUKH Vs. STATE OF PUNJAB	February 19, 2010
RAM SUKH Vs. STATE OF HARYANA	March 23, 2010
RAM SWARUP Vs. STATE OF HARYANA	April 7, 2010
RAM WAZIR Vs. KASHMIRI DEVI AND ORS	November 8, 2010
RAMA NAND & SONS Vs. STATE OF PUNJAB AND ANOTHER	August 9, 2010
RAMAN KUMAR Vs. DAVINDER KUMAR AND ORS	October 5, 2010
RAMAN NARULA Vs. HIMANI	October 4, 2010
RAMAN STONE CRUSHER Vs. STATE OF HARYANA	September 6, 2010
RAMANDEEP KAUR AND ANR Vs. STATE OF HARYANA AND ANR	November 16, 2010
RAMANDEEP SINGH Vs. STATE OF PUNJAB	December 3, 2010
RAMANPREET KAUR (MINOR) AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 4, 2010
RAMAUTAR Vs. MALHU SINGH	January 15, 2010
RAMEHAR ALIAS BITTU Vs. STATE OF HARYANA	December 7, 2010
RAMESH Vs. STATE OF HARYANA	November 26, 2010
RAMESH @ KALA Vs. STATE OF HARYANA	September 7, 2010
RAMESH ALIAS KALA Vs. STATE OF HARYANA	September 7, 2010
RAMESH CHAND AND ANR Vs. VIJAY SINGH AND ANR	March 15, 2010
RAMESH CHAND AND BHAJAN LAL Vs. STATE OF HARYANA AND ORS	April 5, 2010
RAMESH CHAND GOYAL Vs. MURARI LAL GUPTA	January 11, 2010
RAMESH CHANDER Vs. PIARA LAL	July 27, 2010
RAMESH CHANDER MAHAJAN Vs. STATE OF PUNJAB AND OTHERS	October 5, 2010
RAMESH KATARIA Vs. STATE OF HARYANA	August 12, 2010
RAMESH KUMAR Vs. KRISHANA WANTI AND OTHERS	September 1, 2010
RAMESH KUMAR Vs. STATE OF HARYANA	January 14, 2010
RAMESH KUMAR Vs. SURAT SINGH	March 19, 2010
RAMESH KUMAR Vs. STATE OF PUNJAB	January 15, 2010
RAMESH KUMAR Vs. MANOJ KUMAR	September 17, 2010
RAMESH KUMAR Vs. GOPAL DASS	May 4, 2010
RAMESH LAL SHARMA Vs. STATE OF PUNJAB	April 19, 2010
RAMESH MATA Vs. STATE OF HARYANA	September 6, 2010
RAMESH PAL Vs. STATE OF HARYANA	September 15, 2010
RAMESH RANI GULATI Vs. NARINDER KUMAR GULATI	February 2, 2010
RAMESH SHARMA Vs. BIRENDER SINGH	November 25, 2010
RAMESH VERMA Vs. MADAN GOPAL VERMA	January 27, 2010
RAMESHWAR DASS Vs. STATE OF HARYANA	February 24, 2010
RAMESHWAR LAL Vs. UNION OF INDIA	May 11, 2010
RAMESHWAR LAL Vs. PANJAB UNIVERSITY, CHANDIGARH AND ANOTHER	April 30, 2010
RAMESHWAR SAINI Vs. STATE OF HARYANA	December 13, 2010
RAMESHWAR SHARMA Vs. SMT. BHAGWATI	October 29, 2010
RAMINDER SINGH Vs. STATE OF HARYANA	November 8, 2010
RAMINDER SINGH Vs. STATE OF PUNJAB	January 12, 2010
RAMINDER SINGH GOLDI Vs. PUNJAB STATE AND ORS	November 15, 2010
RAMINDER SINGH KAPANY Vs. MANMOHAN SINGH	November 23, 2010
RAMJEEVAN DAGAR Vs. STATE OF HARYANA	December 3, 2010
RAMJI BHARANY AND ORS Vs. AMBIENCE DEVELOPERS AND INFRASTRUCTURE PVT LTD THROUGH ITS DIRECTOR	May 21, 2010
RAMJI DAS Vs. DHARAM PAL	November 10, 2010
RAMJI DASS GARG Vs. JUGRAJ SINGH	May 14, 2010
RAMJI LAL Vs. SARAB SINGH	August 24, 2010
RAMJI LAL Vs. STATE OF PUNJAB	July 19, 2010
RAMJI LAL Vs. CHANDGI	February 8, 2010
RAMJI LAL Vs. STATE OF HARYANA	May 13, 2010
RAMJIT KAUR Vs. STATE OF PUNJAB	November 17, 2010
RAMKALA Vs. STATE OF HARYANA	February 24, 2010
RAMPAL Vs. STATE OF HARYANA	February 25, 2010
RAMPAL MALIK AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 27, 2010
RAMPHAL Vs. STATE OF HARYANA AND ORS	March 25, 2010
RAMPHAL Vs. EXECUTIVE ENGINEER, SUB URBAN DIV (UHVPN) LTD AND ANR	December 15, 2010
RAMPHAL Vs. STATE OF HARYANA	March 10, 2010
RAMPHAL AND ORS Vs. STATE OF HARYANA	April 6, 2010
RANBIR Vs. SUBHASH	July 6, 2010
RANBIR SINGH Vs. BALDEV RAJ AND ORS	August 25, 2010
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
RANBIR SINGH Vs. STATE OF HARYANA	July 5, 2010
RANBIR SINGH Vs. PARVEEN KUMAR	August 2, 2010
RANBIR SINGH Vs. KAMALDEEP SINGH KOONER	October 6, 2010
RANBIR SINGH Vs. STATE OF HARYANA	May 4, 2010
RANBIR SINGH AND ORS Vs. KARNAIL SINGH AND ORS	April 7, 2010
RANBIR SON OF MUSADI AND OTHERS Vs. STATE OF HARYANA	September 1, 2010
RANDHIR AND ORS Vs. STATE OF HARYANA AND ANR	August 5, 2010
RANDHIR SINGH Vs. RANJIT SINGH	October 6, 2010
RANDHIR SINGH Vs. HARYANA STATE CO OP SUPPLY AND MARKETING FEDERATION LTD	April 26, 2010
RANDHIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD	September 1, 2010
RANDHIR SINGH Vs. KARAMJEET KAUR	October 28, 2010
RANDHIR SINGH Vs. STATE OF HARYANA	January 18, 2010
RANDHIR SINGH Vs. BIRBAL SINGH	August 12, 2010
RANDHIR SINGH Vs. STATE OF PUNJAB	October 14, 2010
RANDHIR SINGH Vs. BALRAJ AND ANR	February 22, 2010
RANDHIR SINGH Vs. STATE OF HARYANA	April 19, 2010
RANDHIR SINGH AND ORS Vs. STATE OF HARYANA	March 22, 2010
RANG LAL Vs. BHAGWANI DEVI	April 7, 2010
RANI Vs. STATE OF PUNJAB	February 19, 2010
RANI Vs. GURU NANAK DEV UNIVERSITY	December 14, 2010
RANI KAUR Vs. STATE OF PUNJAB AND OTHERS	September 7, 2010
RANJIT AND ANR Vs. STATE OF PUNJAB AND ORS	April 1, 2010
RANJIT BAJAJ Vs. STATE OF HARYANA	April 9, 2010
RANJIT KAUR Vs. BHURA SINGH AND ORS	May 6, 2010
RANJIT KAUR Vs. HARJINDER KAUR	February 10, 2010
RANJIT KAUR MADAAN Vs. SURINDER SINGH PELIA	March 19, 2010
RANJIT KAUR WIFE OF TEJA SINGH Vs. STATE OF PUNJAB	December 2, 2010
RANJIT PURI Vs. SAT BHUSHAN	February 24, 2010
RANJIT SAINI Vs. NARINDER KUMAR JAIN AND ORS	December 7, 2010
RANJIT SINGH Vs. STATE OF PUNJAB	November 17, 2010
RANJIT SINGH Vs. STATE U T CHANDIGARH	January 8, 2010
RANJIT SINGH Vs. SUKHJINDER KAUR AND ANR	September 14, 2010
RANJIT SINGH Vs. STATE OF PUNJAB AND ORS	August 5, 2010
RANJIT SINGH Vs. STATE OF PUNJAB	November 8, 2010
RANJIT SINGH Vs. MUNICIPAL CORPORATION OF FARIDABAD	May 21, 2010
RANJIT SINGH Vs. STATE OF PUNJAB AND ORS	April 28, 2010
RANJIT SINGH Vs. GURMIT SAINI	February 24, 2010
RANJIT SINGH Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ANR.	August 13, 2010
RANJIT SINGH Vs. FCI	December 6, 2010
RANJIT SINGH @ RANA AND JARNAIL SINGH Vs. STATE OF PUNJAB AND ANR	January 13, 2010
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB	November 16, 2010
RANJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	October 26, 2010
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	December 9, 2010
RANJIT SINGH ARORA Vs. STATE OF PUNJAB	April 5, 2010
RANJODH SINGH Vs. STATE OF PUNJAB	January 14, 2010
RANVIR SINGH Vs. ATTAR SINGH AND ORS	August 11, 2010
RAOBINDER SINGH Vs. GURSEV SINGH AND ORS	November 26, 2010
RAPHIK @ ASHOK Vs. STATE OF HARYANA	July 14, 2010
RASHI FOODS Vs. DASHMESH COMMISSION AGENCY AND ANR	November 23, 2010
RASHID AND ORS Vs. STATE OF HARYANA	December 2, 2010
RASHID RASHEED Vs. STATE OF PUNJAB	January 25, 2010
RASHIM KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR	December 3, 2010
RASHPAL SINGH Vs. HARBHAJAN SINGH	August 12, 2010
RASHPAL SINGH ALIAS RACHPAL SINGH Vs. JASVIR SINGH	February 2, 2010
RASPINDER PAL KAUR Vs. DAVINDER SINGH	December 6, 2010
RATANI DEVI Vs. HARJIT SINGH	February 26, 2010
RATI MOD Vs. HASAN MOHD	January 11, 2010
RATNA DEVI AND ORS Vs. RAM NIWAS AND ORS	October 12, 2010
RATTAN CHAND Vs. P.S.E.B. PATIALA	August 12, 2010
RATTAN CONVENT SCHOOL Vs. NEW INDIA ASSURANCE CO. LIMITED AND ORS.	December 23, 2010
RATTAN LAL Vs. STATE OF PUNJAB	April 19, 2010
RATTAN LAL Vs. STATE OF PUNJAB	December 2, 2010
RATTAN LAL Vs. JYOTI PARSHAD	March 23, 2010
RATTI RAM Vs. STATE OF HARYANA AND OTHERS	December 22, 2010
RAUNAK CHAND Vs. STATE OF PUNJAB	April 6, 2010
RAVI Vs. STATE OF HARYANA	September 6, 2010
RAVI AND ORS Vs. STATE OF HARYANA AND ORS	August 26, 2010
RAVI AND ORS Vs. STATE OF PUNJAB AND ANR	December 17, 2010
RAVI DUTT Vs. STATE OF PUNJAB AND ORS	July 29, 2010
RAVI DUTT Vs. STATE OF PUNJAB	September 16, 2010
RAVI KANT TAYAGI Vs. STATE OF UT CHANDIGARH AND ORS	June 29, 2010
RAVI KUMAR Vs. STATE OF PUNJAB	July 1, 2010
RAVI KUMAR Vs. HAZARI	November 1, 2010
RAVI KUMAR Vs. STATE OF HARYANA	February 10, 2010
RAVI NAYYAR Vs. BHAGAT PARLADH SINGH	November 12, 2010
RAVI PAL Vs. STATE OF PUNJAB	December 13, 2010
RAVI PRASHAR Vs. PANJAB UNIVERSITY, CHANDIGARH	June 30, 2010
RAVI SETIA Vs. RAMESH CHANDER	January 27, 2010
RAVI SHANKAR Vs. STATE OF PUNJAB	January 21, 2010
RAVI SHARMA SON OF CHANDER SHEKHAR Vs. STATE OF PUNJAB	October 13, 2010
RAVI SHER SINGH TOOR AND ANOTHER Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS	May 13, 2010
RAVINDER ALIAS BINDER Vs. STATE	September 17, 2010
RAVINDER JAKHAR AND ORS Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION AND ANR	March 3, 2010
RAVINDER KAUR Vs. BIMLA RANI AND ANR	August 13, 2010
RAVINDER KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	November 12, 2010
RAVINDER KUMAR Vs. STATE OF PUNJAB	November 1, 2010
RAVINDER KUMAR Vs. KASHMIR SINGH	January 11, 2010
RAVINDER KUMAR JAIN Vs. OM SYNDICATE KNITTING	April 1, 2010
RAVINDER KUMARA RAWAL Vs. V.K. SOOD	January 8, 2010
RAVINDER SINGH Vs. UNION TERRITORY CHANDIGARH	January 7, 2010
RAVINDER SINGH ALIAS BABLU Vs. STATE OF HARYANA	September 8, 2010
RAVINDER SINGH AND ANR Vs. HARJINDER KAUR	November 22, 2010
RAVINDER SINGH BEDI Vs. STATE OF PUNJAB AND ANR	November 15, 2010
RAVINDER SINGH DHILLON Vs. STATE OF PUNJAB	August 27, 2010
RAVINDER SINGH SARPANCH Vs. STATE OF PUNJAB	October 12, 2010
RAVINDER SINGH SOKHY Vs. STATE OF PUNJAB	August 25, 2010
RAVINDER VERMA Vs. STATE OF PUNJAB AND ORS	July 30, 2010
RAWAT SINGH Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
RAWTI DEVI AND ORS Vs. MAHABIR	August 25, 2010
REENA Vs. STATE OF HARYANA	February 19, 2010
REENA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	December 6, 2010
REETU @ RITU AND ANR Vs. STATE OF HARYANA AND ORS	September 8, 2010
REGIONAL PROVIDENT FUND COMMISSIONER KARNAL Vs. KAY IRON WORKS PVT LTD	May 27, 2010
REHMANI Vs. BHOORJI	April 8, 2010
REKHA LANDS (PVT) LTD Vs. SHEELA WANTI ALIAS SHEELA DEVI	November 15, 2010
RELIANCE COMMUNICATIONS INFRASTRUCTURE LTD. Vs. RAJESH CHAWLA	February 23, 2010
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. LAXMAN AND OTHERS	May 12, 2010
RENU Vs. SARIKA	October 26, 2010
RENU AND ANR Vs. STATE OF HARYANA AND ORS	July 30, 2010
RENU BALA Vs. STATE OF HARYANA AND OTHERS	August 9, 2010
RENU BALA AND ANR Vs. DHARAM PAL AND ORS	March 4, 2010
RENU SEHTIYA Vs. STATE OF PUNJAB AND ANR	April 1, 2010
RENUKA KIRAN AND ANR Vs. STATE OF PUNJAB AND ORS	June 1, 2010
RENUKA WALIA Vs. RAKESH KUMAR AND ANR	October 14, 2010
RESHAM SINGH Vs. BALWANT SINGH	November 8, 2010
RESHAM SINGH Vs. AJAIB SINGH AND ANR	November 25, 2010
RESHAM SINGH Vs. SEWA SINGH AND ORS	December 10, 2010
RESHAM SINGH Vs. STATE OF PUNJAB AND ORS	June 29, 2010
RESHAM SINGH AND ORS Vs. GURMUKH SINGH	March 9, 2010
RESHMA Vs. RAMPHAL	September 1, 2010
RESHMA FOOTWEARS (P) LTD. Vs. STATE OF HARYANA AND OTHERS	June 21, 2010
RESHMA RANI Vs. DEVINDER KUMAR	November 8, 2010
REVINDER KUMAR @ RAVINDER PARSHAD Vs. PREM KUMAR	July 1, 2010
REVTI RICE MILLS Vs. STATE OF PUNJAB AND ORS	December 14, 2010
RHISHAN Vs. VED PAL	January 28, 2010
RICHA GOEL Vs. SUNIL MITTAL	February 26, 2010
RICHHPAL AND OTHERS Vs. CHANDGI AND OTHERS	September 6, 2010
RIMPY DEVI Vs. STATE OF U T CHANDIGARH AND ORS	November 9, 2010
RINKA @ PARAMDEEP SINGH Vs. STATE OF PUNJAB	October 1, 2010
RINKI Vs. STATE OF PUNJAB	November 10, 2010
RINKU @ NARENDER KUMAR Vs. STATE OF HARYANA	March 4, 2010
RINKU ALIAS SHRI BHAGWAN AND ANR Vs. STATE OF HARYANA	March 9, 2010
RINKU KUMAR AND ORS Vs. STATE OF PUNJAB AND ANR	December 16, 2010
RIPUDAMAN KAPIL Vs. STATE OF PUNJAB	November 15, 2010
RISAL SINGH Vs. UNION OF INDIA	January 11, 2010
RISHI KUMAR Vs. PARLE BISCUITS PVT LTD	May 26, 2010
RISHI PAL Vs. STATE OF HARYANA	April 5, 2010
RISHI PAL @ JAGGU Vs. BRAHAM DEV AND ORS	November 22, 2010
RISHI SUDHAKAR Vs. OM PARKASH	February 19, 2010
RITA TOOR Vs. LOGICAL DEVELOPERS PVT LTD	January 20, 2010
RITU JOSHI Vs. U T CHANDIGARH	February 19, 2010
RITU MONGA Vs. STATE OF PUNJAB	May 14, 2010
ROCKMAN CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF WEALTH TAX	January 13, 2010
ROHIT Vs. STATE OF HARYANA	September 17, 2010
ROHIT SHARMA Vs. STATE OF HARYANA AND ORS	August 12, 2010
ROHTAK PRIMARY KRISHI COOP SOCIETY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	August 13, 2010
ROHTAS & ORS Vs. STATE OF HARYANA & ORS	December 7, 2010
ROHTASH Vs. STATE OF HARYANA	November 9, 2010
ROHTASH KUMAR Vs. STATE OF HARYANA AND OTHERS	December 6, 2010
ROHTASH KUMAR AND OTHERS Vs. KARAN SINGH	September 7, 2010
ROHTASH MANN Vs. STATE OF HARYANA	January 21, 2010
ROMESH CHANDER Vs. STATE OF PUNJAB AND OTHERS	August 10, 2010
ROMESH KUMAR ALIAS MESHA Vs. RAMA KUMARI ALIAS RAMA KUNDRA	May 19, 2010
ROMIKA GARG Vs. STATE OF PUNJAB AND OTHERS	July 29, 2010
RONKI Vs. RAKESH & ORS.	September 24, 2010
RONKI RAM Vs. STATE OF HARYANA AND ORS	April 6, 2010
ROOP CHAND Vs. HARI CHAND AND ORS	February 26, 2010
ROOP KAUR AND ORS Vs. STATE OF PUNJAB	August 10, 2010
ROOP RANI AND ORS. Vs. VIJAY SINGH @ VIKAY K. SINGH AND ORS.	November 12, 2010
ROOP SINGH Vs. STATE OF PUNJAB	August 13, 2010
ROOR SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	April 6, 2010
ROSHAN LAL Vs. STATE OF PUNJAB AND ORS	November 22, 2010
ROSHAN LAL Vs. KRISHAN LAL	May 27, 2010
ROSHAN LAL Vs. MUKTA TANEJA	August 24, 2010
ROSHAN LAL Vs. SADHU	May 25, 2010
ROSHAN LAL & ANR. Vs. GIAN CHAND & ANR.	March 4, 2010
ROSHAN LAL ALIAS ANIL KUMAR ALIAS LILA Vs. STATE OF HARYANA	August 6, 2010
ROSHAN LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	September 7, 2010
ROSHAN SINGH Vs. STATE OF HARYANA	February 1, 2010
ROSHNI DEVI Vs. RAM KALI	August 19, 2010
RUBAL Vs. STATE OF HARYANA AND ANR	November 18, 2010
RUBY RANI AND ANR Vs. STATE OF HARYANA AND ORS	December 10, 2010
RUCHI ARORA Vs. STATE OF PUNJAB	January 27, 2010
RUGGI AND ANR Vs. SMT CHAMELA AND ORS	October 25, 2010
RULDA RAM Vs. STATE OF HARYANA AND ORS	March 15, 2010
RULDU RAM Vs. STATE OF PUNJAB	March 5, 2010
RUMINDER SINGH Vs. JASWINDER SINGH	February 24, 2010
RUPA SINGH Vs. SUKHWANT SINGH	January 25, 2010
RUPINDER KAUR Vs. MUKHTAR SINGH	October 4, 2010
RUPINDER KAUR Vs. STATE OF HARYANA	October 27, 2010
RUPINDER KUMAR Vs. STATE OF PUNJAB AND SUNIL PERIWAL	February 2, 2010
RUPINDER SINGH Vs. STATE OF PUNJAB	February 23, 2010
RUPINDER SINGH Vs. STATE OF PUNJAB	November 25, 2010
S ATAM DEV SINGH Vs. STATE OF PUNJAB	November 17, 2010
S C GUPTA Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED AND ANR	April 19, 2010
S C PAUL BERI Vs. STATE OF PUNJAB AND ANR	April 7, 2010
S K TRADERS Vs. CIT	December 13, 2010
S P GUPTA Vs. STATE OF HARYANA AND ORS	July 15, 2010
S P S RATHORE Vs. CENTRAL BUREAU OF INVESTIGATION	September 1, 2010
S S JAIN SABHA (REGD ) Vs. STATE OF PUNJAB AND ORS	October 11, 2010
S S NISHAN, DEPUTY DIRECTOR (RETD ), SURVEY OF INDIA Vs. UNION OF INDIA & ORS	April 22, 2010
S S SANDHU Vs. UNION OF INDIA AND ANOTHER	July 2, 2010
S S TOOLS AND ANR Vs. NARESH GUPTA AND ORS	October 6, 2010
S SURINDER SINGH Vs. S BALWINDER SINGH	February 19, 2010
S. DHANRAJ SINGH Vs. S. GURCHARAN SINGH	July 21, 2010
S. PALPINDER SINGH SANDHU Vs. SARITA SHARMA	February 3, 2010
S. PALWINDER SINGH Vs. GURU GRANTH SAHIB	December 9, 2010
S.K. KALIA Vs. OM PARKASH	September 20, 2010
S.K. TRADERS Vs. COMMISSIONER OF INCOME TAX	December 13, 2010
S.N. HOTELS AND RESORTS (P) LTD. Vs. SANJEEV KUMAR	February 24, 2010
S.P. DUBEY Vs. FOOD CORPORATION OF INDIA	July 8, 2010
S.P. GOYAL Vs. HIRA LAL GOYAL	February 11, 2010
S.P.S. RATHORE Vs. C.B.I.	June 4, 2010
S.S. GUPTA Vs. RAMESH KUMAR GUPTA	September 21, 2010
SABIR Vs. STATE OF HARYANA	January 15, 2010
SABRA BEGAM AND ANR Vs. STATE OF U T CHANDIGARH	October 26, 2010
SACHIN JAIN Vs. SATISH KUMAR	November 16, 2010
SACHIN KUMAR AGGARWAL Vs. STATE OF HARYANA AND ANR	December 3, 2010
SACHIN WALIA Vs. CHARU WALIA	May 3, 2010
SADHU RAM Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD	February 25, 2010
SADHU RAM Vs. STATE OF HARYANA	January 21, 2010
SADHU RAM Vs. FINANCIAL COMMISSIONER	March 29, 2010
SADHU RAM Vs. STATE OF HARYANA	November 1, 2010
SADHU RAM AND ORS Vs. GOBIND AND ANR	May 7, 2010
SADHU RAM, RAJESH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	February 10, 2010
SADHU SINGH Vs. STATE OF PUNJAB	May 11, 2010
SADHU SINGH Vs. STATE OF PUNJAB	April 8, 2010
SADHU SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	October 1, 2010
SAGAR KUMAR Vs. STATE OF HARYANA	December 24, 2010
SAGLI RAM Vs. RAM LAL AND ANR	July 23, 2010
SAHAB SINGH Vs. AMRIK SINGH AND ORS	September 14, 2010
SAHAB SINGH Vs. STATE OF HARYANA	November 30, 2010
SAHAB SINGH ALIAS SUBHASH Vs. STATE OF HARYANA	March 3, 2010
SAHAD Vs. STATE OF HARYANA	May 6, 2010
SAHIB SEEDS LIMITED Vs. BHATHAL SEED STORE	February 19, 2010
SAHIB SINGH Vs. STATE OF PUNJAB AND ANOTHER	September 1, 2010
SAHIB SINGH Vs. STATE OF HARYANA	April 29, 2010
SAHIB SINGH Vs. STATE OF PUNJAB	December 23, 2010
SAHIB SINGH & ANOTHER Vs. KULDEEP KUMAR & OTHERS	April 8, 2010
SAHIBDEEP KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 17, 2010
SAINI CONSTRUCTION COMPANY Vs. UNION OF INDIA (UOI) AND ORS.	August 23, 2010
SAINT SAHARA COLLEGE OF AYURVEDA Vs. UNION OF INDIA	October 13, 2010
SAJJAN SINGH Vs. GRAM PANCHAYAT	March 10, 2010
SAKSHI CHAUDHARY AND ANR Vs. U T ADMINISTRATION AND ANR	November 2, 2010
SAKSHI SEHGAL Vs. STATE BANK OF INDIA	October 29, 2010
SALIL TRIKHA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR, AND ANOTHER	February 9, 2010
SALIM AKHTAR AND ORS Vs. STATE OF PUNJAB	November 23, 2010
SALIM AND ORS , FATEHDEEN Vs. STATE OF HARYANA	April 8, 2010
SALINDER Vs. STATE OF HARYANA	November 1, 2010
SALMAN Vs. JAI SINGH AND ANR	November 18, 2010
SALWINDER SINGH AND ANR Vs. JASWANT SINGH	September 8, 2010
SAMAIPAL Vs. PINKI	July 2, 2010
SAMARJEET Vs. STATE OF HARYANA	March 15, 2010
SAMEER AHMAD Vs. STATE OF HARYANA	January 7, 2010
SAMEER BHARATI Vs. STATE OF HARYANA	May 13, 2010
SAMEER MAHAJAN Vs. STATE OF PUNJAB	May 21, 2010
SAMEY SINGH Vs. SANTRA	February 24, 2010
SAMITAR SINGH @ DITTA Vs. STATE OF PUNJAB	December 10, 2010
SAMITRI AND ISHWAR SINGH Vs. STATE OF HAYANA	February 15, 2010
SAMMI DEVI Vs. STATE OF PUNJAB	November 15, 2010
SAMPAT SINGH Vs. BHAGWANTI	March 11, 2010
SAMPSON JAMES Vs. MONICA GUPTA	April 19, 2010
SAMPURAN SINGH Vs. STATE OF PUNJAB	July 26, 2010
SAMRITI SHARMA Vs. GURU NANAK DEV UNIVERSITY	April 8, 2010
SAMUEL AND ORS Vs. STATE OF PUNJAB AND ANR	November 11, 2010
SAMUNDER SINGH SON OF NARAIN SINGH Vs. STATE OF HARYANA AND ORS	October 29, 2010
SANDEEP Vs. STATE OF HARYANA	January 28, 2010
SANDEEP Vs. STATE OF HARYANA	July 2, 2010
SANDEEP CHOPRA Vs. STATE OF HARYANA AND OTHERS	December 6, 2010
SANDEEP GHAI Vs. NEERAJ MALHOTRA	January 19, 2010
SANDEEP GUPTA Vs. ANUPMA GUPTA	October 4, 2010
SANDEEP KUMAR Vs. STATE OF HARYANA	September 15, 2010
SANDEEP KUMAR Vs. STATE OF PUNJAB	February 19, 2010
SANDEEP KUMAR Vs. STATE OF HARYANA	March 12, 2010
SANDEEP KUMAR @ BABBU Vs. STATE OF PUNJAB	November 17, 2010
SANDEEP KUMAR @ BACHI @ MALKIAT SINGH Vs. STATE OF HARYANA	March 29, 2010
SANDEEP KUMAR @ SANJEEV KUMAR @ SEEPU Vs. STATE OF PUNJAB	November 15, 2010
SANDEEP KUMAR GUPTA Vs. STATE OF PUNJAB	May 28, 2010
SANDEEP MALHOTRA AND ORS Vs. LT GEN (DR DEVINDER DAYAL SINGH SANDHU (RETIRED))	July 15, 2010
SANDEEP SAROT Vs. STATE OF HARYANA AND ANR	September 20, 2010
SANDEEP SHAHI Vs. ASHA RANI	September 7, 2010
SANDEEP SINGH Vs. NANAK CHAND	May 21, 2010
SANDEEP SINGH Vs. STATE OF PUNJAB	December 2, 2010
SANDEEP SINGH AND ORS , Vs. STATE OF PUNJAB ETC	April 20, 2010
SANDEEP VASHISHT Vs. STATE OF PUNJAB AND ORS	November 8, 2010
SANDHU OVERSEAS Vs. STATE OF HARYANA AND ANOTHER	June 28, 2010
SANDIP KUMAR Vs. STATE OF PUNJAB	January 7, 2010
SANEH LATA Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
SANGEETA Vs. STATE OF PUNJAB AND ORS	September 21, 2010
SANGEETA MAGHAN Vs. CHANDER PAL	January 25, 2010
SANGITA Vs. RAKESH AND ORS	July 20, 2010
SANGRUR CENTRAL COOPERATIVE BANK AND ANR Vs. OM PARKASH @ KAPIL DEV	May 5, 2010
SANJAY Vs. STATE OF HARYANA	September 6, 2010
SANJAY Vs. SMT PARVEEN AND ORS	November 16, 2010
SANJAY Vs. SHALU	November 15, 2010
SANJAY @ SANJU Vs. STATE OF HARYANA	September 7, 2010
SANJAY BHUT AND ORS Vs. STATE OF PUNJAB AND ANR	December 13, 2010
SANJAY GUPTA Vs. MANJU GOYAL	February 24, 2010
SANJAY GUPTA Vs. FOOD INSPECTOR RAILWAYS	February 17, 2010
SANJAY KUMAR Vs. HARYANA STATE	April 28, 2010
SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS	February 1, 2010
SANJAY KUMAR Vs. STATE OF HARYANA	December 17, 2010
SANJAY KUMAR AND ORS Vs. STATE OF PUNJAB	November 15, 2010
SANJAY PAL Vs. STATE OF PUNJAB	April 6, 2010
SANJEEV Vs. SHER SINGH	January 28, 2010
SANJEEV KUMAR Vs. STATE OF HARYANA	September 30, 2010
SANJEEV KUMAR Vs. HARYANA STATE FEDERATION OF CO-OPERATIVE SUGAR MILLS LTD	December 21, 2010
SANJEEV KUMAR Vs. STATE OF PUNJAB	November 17, 2010
SANJEEV KUMAR Vs. STATE OF HARYANA	January 19, 2010
SANJEEV KUMAR @ SANJU Vs. STATE OF HARYANA	December 7, 2010
SANJEEV SARKAR @ SANDEEP SARKAR Vs. STATE OF PUNJAB AND ANR	December 2, 2010
SANJIV GOEL AND ANOTHER Vs. RAJINDER KUMAR AND OTHERS	August 2, 2010
SANJIV K GOEL Vs. PUNJAB FINANCIAL CORPORATION AND ANR	May 20, 2010
SANJIV KUMAR Vs. GRAM PANCHAYAT VILLAGE SHAMTU TEHSIL AND DISTRICT PANCHKULA	January 13, 2010
SANJIV KUMAR Vs. STATE OF PUNJAB	January 11, 2010
SANJIV KUMAR Vs. STATE OF HARYANA	July 28, 2010
SANJOKTA RANI Vs. MANAGING COMMITTEE BHAI ASA SINGH GIRLS COLLEGE	February 4, 2010
SANT BABA SUNDER SINGH CANADIAN CHARITABLE TRUST Vs. CENTRAL BOARD OF	January 29, 2010
SANT JARNAIL DASS CHELA MOHAN DASS Vs. STATE OF PUNJAB	May 13, 2010
SANT KUMAR AND ORS Vs. STATE OF HARYANA	December 16, 2010
SANT LAL Vs. SURINDER KUMAR	January 8, 2010
SANT SINGH Vs. GULAB SINGH	January 27, 2010
SANT SINGH Vs. STATE OF PUNJAB	April 19, 2010
SANTA SINGH Vs. TARSEM SINGH	December 7, 2010
SANTA SINGH Vs. UJAGAR SINGH AND ORS	April 8, 2010
SANTI SAROOP Vs. STATE OF PUNJAB	February 18, 2010
SANTOKH KUMAR Vs. MOHAN SINGH AND ANR	August 2, 2010
SANTOKH RAJ Vs. SANTOKH RAJ	September 7, 2010
SANTOKH SINGH Vs. STATE OF PUNJAB	February 19, 2010
SANTOKH SINGH Vs. STATE OF PUNJAB	November 16, 2010
SANTOKH SINGH Vs. STATE OF PUNJAB AND ORS	April 27, 2010
SANTOKH SINGH & ANOTHER Vs. STATE OF PUNJAB	September 9, 2010
SANTOSH Vs. STATE OF HARYANA	April 26, 2010
SANTOSH AGGARWAL Vs. PARDEEP KUMAR	April 8, 2010
SANTOSH AND ORS Vs. STATE OF HARYANA AND ANR	April 30, 2010
SANTOSH GUPTA Vs. STATE BANK OF PATIALA	July 5, 2010
SANTOSH HERB CENTRE Vs. PUNJAB NATIONAL BANK	February 18, 2010
SANTOSH KUMAR Vs. STATE OF PUNJAB	May 11, 2010
SANTOSH KUMAR CHANDA Vs. CHAIRMAN, SHANTI EDUCATIONAL AND CHARITABLE TRUST, AMBALA CITY	March 5, 2010
SANTOSH KUMAR CHANDA Vs. CHAIRMAN, SHANTI EDUCATIONAL AND CHARITABLE TRUST	August 24, 2010
SANTOSH KUMARI Vs. INTERNATIONAL CUSTOMER RELATED MANAGEMENT SERVICES PVT LTD	December 14, 2010
SANTOSH KUMARI Vs. SHADI LAL MANCHANDA	November 16, 2010
SANTOSH KUMARI Vs. STATE OF PUNJAB AND ORS	September 20, 2010
SANTOSH RANI AND ANR Vs. STATE OF HARYANA AND ANR	November 18, 2010
SANTOSH RANI AND ORS Vs. STATE OF HARYANA AND ORS	August 26, 2010
SANTOSH SINGH Vs. STATE OF PUNJAB	March 17, 2010
SANTRA Vs. STATE OF HARYANA	December 8, 2010
SANTRI DEVI Vs. RAJNISH KUMAR AND ORS	July 8, 2010
SAPNA AGGARWAL Vs. STATE OF HARYANA AND ORS	November 12, 2010
SAPNA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	December 9, 2010
SAPNA AND TARSEM LAL Vs. STATE OF PUNJAB	November 16, 2010
SAPNA GULATI Vs. STATE OF PUNJAB	January 25, 2010
SARABJIT KAUR Vs. STATE OF PUNJAB	April 28, 2010
SARABJIT KAUR Vs. STATE OF PUNJAB	October 6, 2010
SARABJIT KAUR ALIAS ANU AND RAJPAL SINGH Vs. STATE OF PUNJAB	October 12, 2010
SARABJIT SINGH Vs. STATE OF PUNJAB	November 15, 2010
SARABJIT SINGH Vs. STATE OF HARYANA AND ORS	December 9, 2010
SARABJIT SINGH Vs. STATE OF PUNJAB AND ORS	October 30, 2010
SARABJIT SINGH Vs. HARJINDER KAUR	September 6, 2010
SARABJIT SINGH @ SARABA Vs. STATE OF PUNJAB	August 27, 2010
SARABJIT SINGH AND GURVINDER SINGH Vs. STATE OF PUNJAB	August 2, 2010
SARABJIT SINGH SON OF SUKHDEV SINGH Vs. STATE OF PUNJAB	December 8, 2010
SARASWATI DEEP EDUCATION SOCIETY Vs. STATE OF HARYANA AND OTHERS	December 7, 2010
SARASWATI TRACTORS CORPORATION Vs. CIT	November 23, 2010
SARBJEET KAUR Vs. S S P GURDASPUR	May 14, 2010
SARBJIT SINGH Vs. STATE OF PUNJAB	January 27, 2010
SARDAR KAUR SINGH Vs. STATE OF PUNJAB AND ORS	September 9, 2010
SARDAR SINGH Vs. JASWINDER SINGH AND ANR.	December 23, 2010
SARDAR TIRLOCHAN SINGH Vs. SARDAR BALWANT SINGH	May 28, 2010
SARDARI LAL Vs. SWARAN SINGH	March 4, 2010
SARDOOL SINGH Vs. RATTAN SINGH AND ANR	August 5, 2010
SARDOOL SINGH Vs. RANJIT SINGH AND ANR	September 16, 2010
SARDOOL SINGH AND ANR Vs. SHIV SINGH AND ORS	August 13, 2010
SARDUL SINGH AND ORS Vs. GOPAL KRISHAN AND ORS	May 14, 2010
SARHADDI IRON AND STEEL MILLS AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS	November 22, 2010
SARISHTA DEVI AND ORS Vs. STATE OF PUNJAB AND ANR	December 13, 2010
SARITA HANDA EXPORTS (P) LTD. Vs. UNION OF INDIA	September 23, 2010
SARJA DEVI AND ORS Vs. RAM MEHAR AND ORS	August 13, 2010
SARJIT Vs. HET RAM	July 28, 2010
SARLA Vs. STATE OF HARYANA	July 19, 2010
SARMUKH SINGH Vs. STATE OF PUNJAB	November 23, 2010
SAROJ Vs. BALJEET SINGH	May 5, 2010
SAROJ DEVI Vs. STATE OF HARYANA AND ORS.	November 17, 2010
SAROJ GARG Vs. STATE OF PUNJAB AND ANOTHER	August 31, 2010
SAROJ KAPOOR Vs. JOSHWA CHOUDHARY AND ANOTHER	October 14, 2010
SAROJ RANI AND ORS Vs. STATE OF PUNJAB AND ORS	August 23, 2010
SAROOP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS	November 26, 2010
SARPANCH GRAM PANCHAYAT Vs. STATE INFORMATION COMMISSION AND ANR.	January 7, 2010
SARTI Vs. ROOP CHAND AND ORS	November 25, 2010
SARUP SINGH Vs. DARSHAN SINGH	February 18, 2010
SARUPA Vs. PANCHAYATI AKHARA	February 18, 2010
SARVAN KUMAR Vs. CHUNI LAL AND ORS	September 21, 2010
SARVJIT KAUR Vs. GURCHARAN SINGH	March 8, 2010
SARVJIT SINGH Vs. SURINDER BHARDWAJ AND ORS.	May 6, 2010
SARWAN AND ORS Vs. STATE OF HARYANA	October 26, 2010
SARWAN KUMAR AND ANR Vs. STATE OF PUNJAB	March 15, 2010
SARWAN KUMAR AND ORS Vs. STATE OF PUNJAB AND ORS	December 20, 2010
SARWAN SINGH Vs. HARDEEP SINGH AND ORS	November 18, 2010
SARWAN SINGH Vs. STATE OF PUNJAB AND ANR	November 23, 2010
SAT PAL Vs. RAJINDER KUMAR	July 23, 2010
SAT PAL Vs. STATE OF PUNJAB	January 22, 2010
SAT PAL DHAWAN Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION	February 15, 2010
SAT PARKASH CHAUDHARY Vs. KEWAL KRISHAN MALHOTRA	September 6, 2010
SAT PAUL AND ORS Vs. STATE OF PUNJAB AND ANR	March 9, 2010
SATAB SINGH Vs. JASBIR SINGH	May 17, 2010
SATANZA DEVELOPERS AND INFRASTRUCTURE PVT LTD Vs. SHAKUNTLA DEVI	November 15, 2010
SATAVATAR SINGH Vs. STATE OF PUNJAB	October 14, 2010
SATBIR Vs. STATE OF HARYANA AND OTHERS	January 13, 2010
SATBIR AND ANR Vs. RAJENDER KUMAR	August 13, 2010
SATBIR SINGH Vs. STATE OF HARYANA	September 21, 2010
SATBIR SINGH Vs. PUNJAB STATE EDUCATION BOARD SAS NAGAR	November 1, 2010
SATBIR SINGH Vs. STATE OF HARYANA	January 21, 2010
SATBIR SINGH Vs. STATE OF HARYANA	August 2, 2010
SATBIR SINGH Vs. STATE OF HARYANA AND ORS	August 26, 2010
SATBIR SINGH AND ORS Vs. ZILE SINGH AND ANR	May 3, 2010
SATBIR SINGH KADIAN Vs. KRISHAN MOHAN	December 6, 2010
SATENDER Vs. STATE OF HARYANA	November 10, 2010
SATENDER @ SONU Vs. STATE OF HARYANA	February 10, 2010
SATINDER DHAWAN Vs. STATE OF HARYANA AND ORS	October 28, 2010
SATINDER KUMAR Vs. GURVINDER SINGH	February 24, 2010
SATINDER PAL Vs. STATE OF PUNJAB	March 4, 2010
SATINDER PAL SINGH Vs. STATE OF PUNJAB	January 12, 2010
SATINDER SINGH Vs. STATE OF U.T.	August 11, 2010
SATINDER SINGH Vs. RAJ CREATORS	February 22, 2010
SATISH Vs. STATE OF HARYANA	November 19, 2010
SATISH Vs. STATE OF HARYANA	September 23, 2010
SATISH Vs. STATE OF HARYANA	April 26, 2010
SATISH @ RANCHHOR GIRI Vs. STATE OF HARYANA	November 16, 2010
SATISH KUMAR Vs. DALJIT SINGH	April 8, 2010
SATISH KUMAR Vs. COMMISSIONER OF INCOME TAX	August 25, 2010
SATISH KUMAR Vs. STATE OF HARYANA	January 11, 2010
SATISH KUMAR Vs. STATE OF HARYANA	April 1, 2010
SATISH KUMAR Vs. STATE OF HARYANA	November 10, 2010
SATISH KUMAR Vs. SMT. SUMAN	December 24, 2010
SATISH KUMAR Vs. STATE BANK OF INDIA	March 15, 2010
SATISH KUMAR Vs. CIT	August 25, 2010
SATISH KUMAR Vs. STATE OF HARYANA AND ANR.	August 13, 2010
SATISH KUMAR Vs. STATE OF HARYANA AND ORS.	September 27, 2010
SATISH KUMAR Vs. MAHINDER	December 14, 2010
SATISH KUMAR @ KAKA Vs. STATE OF PUNJAB	November 9, 2010
SATISH KUMAR CHABRA Vs. STATE BANK OF INDIA	February 10, 2010
SATISH KUMAR CHABRA Vs. STATE BANK OF INDIA	December 24, 2010
SATISH KUMAR KAPOOR Vs. STATE OF PUNJAB	September 24, 2010
SATISH KUMAR KAPOOR Vs. VED PARKASH KAPOOR AND ANR	December 22, 2010
SATISH KUMAR SETHI Vs. UNION OF INDIA	January 13, 2010
SATNAM OVERSEAS LIMITED Vs. STATE OF HARYANA	March 5, 2010
SATNAM PAL ALIAS BOBY Vs. STATE OF PUNJAB	March 3, 2010
SATNAM SINGH Vs. FINANCIAL COMMISSIONER	April 1, 2010
SATNAM SINGH Vs. AMRIK SINGH	January 27, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	February 15, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	November 16, 2010
SATNAM SINGH Vs. SMT. JONDO	July 28, 2010
SATNAM SINGH Vs. RAJWANT KAUR @ RAJJO	July 5, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	November 19, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	August 27, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	November 23, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	May 7, 2010
SATNAM SINGH Vs. MANJU RANI AND ORS	December 10, 2010
SATNAM SINGH Vs. HARVINDER SINGH	September 17, 2010
SATNAM SINGH Vs. STATE OF PUNJAB	February 17, 2010
SATNAM SINGH ALIAS SATTA Vs. ASSISTANT COMMISSIONER OF CUSTOMS	September 20, 2010
SATNAM SINGH AND ANR Vs. HARSHARAN SINGH AND ORS	July 6, 2010
SATNAM SINGH AND ANR Vs. PUNJAB WAKF BOARD	November 18, 2010
SATPAL Vs. STATE OF PUNJAB	October 11, 2010
SATPAL Vs. STATE OF HARYANA	July 14, 2010
SATPAL Vs. VINOD KUMAR	October 11, 2010
SATPAL Vs. STATE OF HARYANA	April 28, 2010
SATPAL & ORS Vs. STATE OF HARYANA	September 6, 2010
SATPAL AND ANR Vs. RADHEY SHYAM AND ORS	March 4, 2010
SATPAL AND ORS Vs. STATE OF PUNJAB	December 3, 2010
SATPAL DHIMAN Vs. STATE OF HARYANA	October 6, 2010
SATPAL GUPTA Vs. MANAGING COMMITTEE, SH G R S D HIGH SCHOOL AND ORS	April 28, 2010
SATPAL KAUR Vs. KOTAL SINGH AND ORS	November 17, 2010
SATPAL SINGH Vs. ARUN GOEL	December 9, 2010
SATPAL SINGH Vs. STATE OF HARYANA	September 17, 2010
SATPAL SINGH Vs. STATE OF PUNJAB	January 29, 2010
SATPAL SINGH Vs. STATE OF PUNJAB	December 10, 2010
SATPAL SINGH Vs. CHANDIGARH STATE CO-OPERATIVE BANK LIMITED	February 19, 2010
SATPAL SINGH Vs. DALJIT KAUR AND ORS	January 22, 2010
SATPAL SINGH Vs. STATE OF PUNJAB	August 27, 2010
SATPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	January 6, 2010
SATPAL VIJAY KUMAR Vs. SUSHIL KUMAR	September 16, 2010
SATVIR SINGH RANA Vs. STATE OF HARYANA AND OTHERS	July 29, 2010
SATWANT KAUR Vs. NARINDER SINGH	September 7, 2010
SATWANTBIR SINGH Vs. STATE OF PUNJAB AND ORS	December 17, 2010
SATWANTI AND ORS Vs. NARENDER SINGH AND ORS	December 23, 2010
SATWINDER SINGH Vs. STATE OF PUNJAB	May 26, 2010
SATYA DEVI Vs. SURINDER KUMAR AND ORS	March 4, 2010
SATYA DEVI W/O SH SUKHDEV SINGH SON OF GANGA RAM Vs. BALWINDER SINGH SON OF TEJA SINGH AND ORS	December 23, 2010
SATYA NAND Vs. MUNICIPAL COMMITTEE	March 12, 2010
SATYA PAL AND OTHERS Vs. LABOUR COMMISSIONER, HARYANA AND OTHERS	September 8, 2010
SATYA RANI AND OTHERS Vs. NARESH KUMAR AND OTHERS	May 24, 2010
SATYAJEET SINGH BEDI Vs. ARUN JUNEJA AND ORS	March 26, 2010
SATYANAND SHARMA Vs. RESHMI SETH AND ORS	December 2, 2010
SATYAVIR Vs. RATTI RAM	July 13, 2010
SATYAVIR Vs. SATBIR SINGH	February 1, 2010
SATYAVIR SINGH Vs. PARKASH	November 26, 2010
SATYAVIR SINGH SHEKHAWAT Vs. STATE OF HARYANA	November 15, 2010
SAUDAGAR SINGH Vs. STATE OF PUNJAB	April 29, 2010
SAUDAGAR SINGH Vs. STATE OF PUNJAB	February 24, 2010
SAUDAGAR SINGH Vs. STATE OF PUNJAB	April 1, 2010
SAURABH Vs. STATE OF HARYANA	October 4, 2010
SAVERA SIDHU Vs. HARLEEN SIDHU	October 14, 2010
SAVITA Vs. STATE OF HARYANA	November 12, 2010
SAVITON METPLAST (P) LTD. Vs. UNION OF INDIA (UOI)	October 5, 2010
SAVITRI Vs. DURGA DEVI AND ORS	November 18, 2010
SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS	December 15, 2010
SAVITRI DEVI Vs. UNION OF INDIA AND OTHERS	November 23, 2010
SAVITRI RANI ALIAS SAVITRI Vs. DAYA WATI AND ANR	August 26, 2010
SAWAN RAM Vs. AMARJEET SINGH	September 9, 2010
SAWAN SINGH Vs. DALIP SINGH	January 25, 2010
SAWARAN KAUR (DECEASED) THROUGH L RS AND ORS Vs. PUNJAB STATE AND ORS	October 25, 2010
SAWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	April 20, 2010
SEEMA Vs. SONU KUMAR	September 7, 2010
SEEMA Vs. JASWINDER KAUR	March 8, 2010
SEEMA AND ANR Vs. STATE OF PUNJAB AND ORS	December 10, 2010
SEEMA BANSAL Vs. STATE OF HARYANA AND OTHERS	November 30, 2010
SEEMA RANI Vs. STATE OF PUNJAB	April 26, 2010
SEHDEV Vs. STATE OF HARYANA	February 25, 2010
SELF FINANCED B ED COLLEGES ASSOCIATION PUNJAB AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	July 1, 2010
SEMAS ABACUS AND MENTAL ARITHEMATIC ACADEMY PVT LTD AND ANR Vs. STATE OF PUNJAB AND ORS	September 9, 2010
SENIOR EXECUTIVE ENGINEER, MHC (O AND M) DIVISION PSEB Vs. MINHAS BUILDERS	August 4, 2010
SETH NARAIN DASS Vs. JATINDRA STEEL AND TUBES LTD	May 7, 2010
SEWA DASS Vs. STATE OF PUNJAB	November 2, 2010
SEWA RAM Vs. NIRMALA DEVI	May 7, 2010
SEWA SINGH Vs. PARTAP SINGH	August 16, 2010
SEWA SINGH AND ANR Vs. STATE OF HARYANA AND ORS	November 25, 2010
SEWAK RAM Vs. INCOME TAX OFFICER	October 7, 2010
SEWAK RAM Vs. STATE OF PUNJAB	February 25, 2010
SH DHIR SINGH BELDAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS	April 26, 2010
SH LAXMI NARAYAN TAYAL EDUCATIONAL SOCIETY, PANIPAT Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER	January 21, 2010
SH SUKHRAJ SINGH @ RAJU Vs. SUKHJINDER KAUR	September 1, 2010
SH. GOPI CHAND Vs. STATE OF PUNJAB AND ORS.	November 18, 2010
SH. MANISH MISHRA Vs. HARYANA AGRO-INDUSTRIES CORP. LTD.	December 16, 2010
SHAGIR AND ORS Vs. SHAUKAT ALI	April 1, 2010
SHAHABAD COOP SUGAR MILLS LIMITED Vs. MANAGING DIRECTOR, SUGARFED, HARYANA AND OTHERS	April 8, 2010
SHAHBAD CO-OPERATIVE SUGAR MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME	November 18, 2010
SHAHBAJ SINGH Vs. STATE OF PUNJAB	January 13, 2010
SHAKIR Vs. STATE OF HARYANA	September 17, 2010
SHAKTI MOTORS AND ORS Vs. STATE OF HARYANA AND ORS	May 29, 2010
SHAKUNTLA DEVI Vs. STATE OF HARYANA	January 21, 2010
SHAKUNTLA DEVI Vs. KULDEEP SINGH	September 20, 2010
SHALLU CHANAGAL AND ANR Vs. STATE OF U T AND ORS	December 24, 2010
SHAM LAL Vs. PAPPU	January 27, 2010
SHAM LAL Vs. URVASHI GULATI, CHIEF SECRETARY, HARYANA AND OTHERS	September 7, 2010
SHAM LAL Vs. MATHRA DASS	October 25, 2010
SHAM LAL Vs. STATE OF HARYANA AND ORS	December 10, 2010
SHAM LAL Vs. DAULAT RAM	November 15, 2010
SHAM LAL & SONS ETC Vs. RAJIV KUMAR	January 21, 2010
SHAM LAL AGGARWAL Vs. STATE OF PUNJAB	April 8, 2010
SHAM LAL SON OF BHAGAT RAM Vs. STATE OF PUNJAB	December 8, 2010
SHAM SINGH (SINCE DECEASED THROUGH HIS LRS ) AND ORS Vs. SARWAN SINGH AND ANR	May 25, 2010
SHAM SUNDER Vs. NATIONAL INSURANCE COMPANY LIMITED	February 17, 2010
SHAM SUNDER @ BHURA Vs. STATE OF PUNJAB	September 6, 2010
SHAM SUNDER ARORA Vs. STATE OF U T	September 6, 2010
SHAM SUNDER ARORA Vs. KARTAR SINGH	September 10, 2010
SHAMEEM Vs. STATE OF HARYANA	July 2, 2010
SHAMINDER KAUR Vs. PARAMJIT SINGH	November 12, 2010
SHAMMI Vs. STATE OF HARYANA	August 13, 2010
SHAMSHAD @ SADARDIN Vs. STATE OF PUNJAB	December 17, 2010
SHAMSHAD @KALA Vs. STATE OF HARYANA	October 1, 2010
SHAMSHER Vs. U.T. CHANDIGARH	February 22, 2010
SHAMSHER KAUR Vs. STATE OF PUNJAB	November 16, 2010
SHAMSHER KAUR Vs. SAVITA CHAUDHARY	November 17, 2010
SHAMSHER KHAN AND ORS Vs. UNION TERRITORY, CHANDIGARH AND ANR	November 8, 2010
SHAMSHER SINGH Vs. STATE OF PUNJAB	September 15, 2010
SHAMSHER SINGH Vs. STATE OF PUNJAB	July 5, 2010
SHAMSHER SINGH Vs. UJAGAR SINGH	May 7, 2010
SHAMSHER SINGH Vs. STATE OF PUNJAB	May 13, 2010
SHAMSHER SINGH Vs. STATE OF HARYANA	May 20, 2010
SHAMSHER SINGH Vs. STATE OF HARYANA	October 11, 2010
SHAMSHER SINGH ALIAS RODA Vs. STATE OF PUNJAB	October 4, 2010
SHAMSHER SINGH ALIAS SHERA Vs. STATE OF PUNJAB	August 27, 2010
SHAMSHER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	September 14, 2010
SHAMWATI Vs. PARSANDI	February 16, 2010
SHANGARA SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	March 12, 2010
SHANKAR LAL Vs. STATE OF HARYANA	December 8, 2010
SHANKAR LAL Vs. STATE OF HARYANA	March 25, 2010
SHANKAR LAL Vs. MADAN LAL	July 26, 2010
SHANKAR LAL Vs. STATE OF HARYANA	January 18, 2010
SHANNO DEVI Vs. STATE OF PUNJAB AND ORS	August 5, 2010
SHANTA KUMARI AND VINAY SIKAND Vs. STATE OF HARYANA	April 5, 2010
SHANTI Vs. STATE OF HARYANA	September 17, 2010
SHANTI Vs. BIJENDER SINGH	April 8, 2010
SHANTI Vs. BAJRANG LAL	January 11, 2010
SHANTI AND ANR Vs. RAM AVTAR AND ORS	September 20, 2010
SHANTI DEVI Vs. S K SINGH	November 16, 2010
SHANTI DEVI Vs. JAIWANTI SHEOKAND AND OTHERS	September 7, 2010
SHANTI DEVI AND ANR Vs. JAGE RAM AND ORS	April 1, 2010
SHANTI DEVI AND ORS. Vs. MANGE RAM AND ORS.	November 18, 2010
SHANTI JAN KALYAN REGD. EDUCATION SOCIETY Vs. STATE OF HARYANA	April 5, 2010
SHANTI TRADING COMPANY Vs. STATE OF HARYANA	January 20, 2010
SHARANJIT SINGH ALIAS SAHIB SINGH Vs. STATE OF PUNJAB	January 6, 2010
SHARDA Vs. DHARMI	November 18, 2010
SHAREEN HIRE PURCHASE PVT LTD Vs. TARSEM LAL	March 11, 2010
SHARMA TRAVELS AND ORS Vs. PRITAM SINGH MALHI	July 20, 2010
SHARVAN SINGH Vs. GARG TRADING COMPANY AND ANR	December 16, 2010
SHASHI ATWAL Vs. STATE OF PUNJAB	September 8, 2010
SHASHI BALA TYAGI Vs. SATYA NARAYAN SHARMA	September 24, 2010
SHASHI BHUSHAN Vs. STATE OF PUNJAB	September 7, 2010
SHASHI BHUSHAN AND ANR Vs. STATE OF PUNJAB	November 18, 2010
SHASHI KIRAN Vs. COMMISSIONER OF INCOME TAX	August 13, 2010
SHASHI VARDHAN Vs. STATE OF PUNJAB	September 22, 2010
SHAVINDER KUMAR BAJAJ AND ORS Vs. STATE OF PUNJAB AND ORS	December 24, 2010
SHEELA Vs. KASTURI LAL	January 22, 2010
SHEELA DEVI Vs. VARINDER KHANNA	May 21, 2010
SHEELA DEVI AND ANR Vs. STATE OF HARYANA	April 29, 2010
SHEELA VANTI AND ANR Vs. STATE OF PUNJAB	December 9, 2010
SHEFALI Vs. STATE OF PUNJAB	November 1, 2010
SHEO CHAND Vs. RAM NATH	May 5, 2010
SHER AND ANOTHER Vs. STATE OF HARYANA	August 16, 2010
SHER SINGH Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA, INDUSTRIES DEPARTMENT AND ORS	April 5, 2010
SHER SINGH Vs. STATE FARMS CORPORATION OF INDIA LIMITED	April 29, 2010
SHER SINGH Vs. SARTI	January 25, 2010
SHER SINGH Vs. STATE OF HARYANA AND ANR	March 15, 2010
SHER SINGH Vs. STATE OF PUNJAB AND ORS	September 13, 2010
SHER SINGH Vs. TIKKA SINGH	September 1, 2010
SHER SINGH Vs. SIRI KISHAN	April 7, 2010
SHER SINGH Vs. SARJA SINGH	April 8, 2010
SHER-E-PUNJAB STEEL AND AGRO INDUSTRIES Vs. COMMISSIONER OF C EX	January 14, 2010
SHERGARH CO-OP. L AND C SOCIETY LTD Vs. INCOME TAX OFFICER	January 12, 2010
SHIAM KISHORE Vs. STATE OF HARYANA	January 12, 2010
SHIKHA TRADING CO. Vs. STATE OF PUNJAB AND ANOTHER	December 8, 2010
SHILA DEVI Vs. STATE OF PUNJAB	October 25, 2010
SHINGARA SINGH Vs. STATE OF PUNJAB	January 21, 2010
SHINGARA SINGH Vs. STATE OF PUNJAB	November 1, 2010
SHIPALI SHARMA AND ANR Vs. STATE OF PUNJAB AND ANR	December 10, 2010
SHIPRA JINDAL Vs. UNION OF INDIA AND OTHERS	August 17, 2010
SHIROMANI GURUDWARA PARBANDHAK COMMITTEE Vs. GURDEV SINGH	November 16, 2010
SHISH RAM Vs. VIJENDER	March 3, 2010
SHISHPAL Vs. STATE OF HARYANA	October 7, 2010
SHISHU PAL SABLOK Vs. BAL KRISHAN SABLOK AND ORS	November 12, 2010
SHIV KUMAR Vs. STATE OF PUNJAB	August 30, 2010
SHIV KUMAR Vs. STATE OF HARYANA	August 20, 2010
SHIV KUMAR Vs. STATE OF HARYANA	May 6, 2010
SHIV KUMAR AND ANR Vs. GURDAS RAM AND ORS	December 20, 2010
SHIV KUMAR AND ORS. Vs. THE STATE OF HARYANA AND ORS.	September 16, 2010
SHIV KUMAR AND OTHER Vs. U O I AND OTHERS	April 7, 2010
SHIV LOCHAN Vs. STATE OF HARYANA	January 6, 2010
SHIV MEHTO Vs. SOM DUTT SHARMA	November 17, 2010
SHIV NARAIN Vs. JOINT SECRETARY STATE OF PUNJAB, DEPARTMENT OF RURAL DEVELOPMENT AND GRAM PANCHAYAT AND ORS	November 25, 2010
SHIV PARSHAD Vs. STATE OF HARYANA	January 7, 2010
SHIV RAJ PUNDIR Vs. HARYANA AGRICULTURAL UNIVERSITY AND ORS	March 9, 2010
SHIV RAJ SINGH SIDHU Vs. UNION OF INDIA (UOI) AND ORS	November 9, 2010
SHIV RAM BANDLISH AND ORS Vs. SH M P SHAHI AND ANR	November 16, 2010
SHIV SARAN KASHYAP Vs. THE STATE OF HARYANA AND ORS.	September 10, 2010
SHIVA SALES Vs. STATE OF PUNJAB	May 6, 2010
SHIVANGINI AND ANR Vs. STATE OF PUNJAB AND ORS	September 13, 2010
SHIVANI Vs. STATE OF PUNJAB	September 7, 2010
SHIVANI ROY Vs. RAVINDER KUMAR ARORA	September 8, 2010
SHIVRAJ WIRES LIMITED Vs. STATE OF PUNJAB	April 26, 2010
SHOBHA RAM RATURI Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED	September 14, 2010
SHOBHA RANI Vs. STATE OF HARYANA	April 9, 2010
SHOBHA SINGH Vs. STATE OF HARYANA AND ANR	March 12, 2010
SHOBHYA RANI Vs. MOTI RAM	February 16, 2010
SHOOR VIR SINGH AND ORS AND JOOT SINGH AND ORS Vs. HARYANA STATE ELECTRICITY BOARD AND ORS	April 19, 2010
SHREE ANAND RICE MILLS Vs. MOHAN LAL	December 22, 2010
SHREE CHAND Vs. STATE OF HARYANA	September 6, 2010
SHRI BALAJI TRANSPORT CO Vs. FOOD CORPORATION OF INDIA	January 18, 2010
SHRI HARIKISHAN JEE INDUSTRIES Vs. HARENDER YADAV	January 7, 2010
SHRI KRISHAN Vs. STATE OF HARYANA	August 16, 2010
SHRI RAJINDER SINGH SON OF AMAR SINGH (DECEASED), NOW REPRESENTED BY HIS WIDOW RAM RATI Vs. BOOTA RAM RAM PARKASH, SAW MILL	April 21, 2010
SHRI RAMESH CHANDER SINGLA Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND ANR.	October 14, 2010
SHRI RAVIDASS SABHA (REGD) Vs. STATE OF HARYANA AND ORS	November 17, 2010
SHRI VINOD GARG Vs. INCOME TAX APPELLATE TRIBUNAL	December 13, 2010
SHRIJOGESH KUMAR SETHI Vs. PUNJAB FINANCIAL CORPORATION AND ANR.	August 6, 2010
SHRIMATI LAKHWINDER KAUR Vs. SADAR ANJUMAN	May 4, 2010
SHRIMATI PUSHPA DEVI AND ORS Vs. SAJJAN KUMAR AND ANR	November 25, 2010
SHRIMATI RATNI Vs. BALBIR SINGH	July 29, 2010
SHRISHTA DEVI Vs. STATE OF PUNJAB AND OTHERS	November 30, 2010
SHUBH TIMB STEELS LIMITED Vs. UNION OF INDIA	November 22, 2010
SHUBH TIMB STEELS LIMITED ETC. ETC. Vs. THE STATE OF PUNJAB	April 20, 2010
SHUGAN CHAND Vs. BACHNI DEVI	January 29, 2010
SHUKAL Vs. STATE OF PUNJAB	March 12, 2010
SHWETA SHARMA Vs. STATE OF HARYANA	November 8, 2010
SHYAM BIHARI AND ORS. Vs. THE STATE OF HARYANA AND ANR.	September 28, 2010
SHYAM LAL Vs. DEEPA DASS CHELA RAM CHELA GARIB DASS	June 28, 2010
SHYAM LAL SONI Vs. RAJBIR	September 28, 2010
SHYAM PARKASH SINGH Vs. STATE OF HARYANA	May 5, 2010
SHYAM SINGH AND ORS Vs. SORAN AND ORS	February 25, 2010
SHYAM SUNDER Vs. THE BHIWANI CENTRAL COOP. BANK LTD. AND ORS.	September 29, 2010
SHYAM SUNDER AND ANR Vs. STATE OF HARYANA AND ORS	May 3, 2010
SHYAM SUNDER, PROP. TC FILLING STATION (AD HOC) HPC PETROL PUMP Vs. UNION OF INDIA	March 3, 2010
SHYAM VERMA Vs. STATE OF HARYANA	November 16, 2010
SHYJU MATHEW Vs. STATE OF PUNJAB AND ANR	December 10, 2010
SIKANDER SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES	October 6, 2010
SIKANDER SINGH Vs. STATE OF PUNJAB	April 26, 2010
SIKANDER SINGH MALUKA Vs. GURPREET SINGH KANGAR	February 24, 2010
SIKH EDUCATIONAL SOCIETY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	November 2, 2010
SIMARJIT KAUR D/O SHRI ROSHAN LAL Vs. STATE OF PUNJAB AND ORS	February 25, 2010
SIMARPAL SINGH Vs. HAKAM SINGH	November 12, 2010
SIMRANJIT SINGH @ SONI Vs. RAJINDER KAUR	March 16, 2010
SINGH FINANCE Vs. DAVINDER SINGH	March 11, 2010
SINGLA FRUIT COMPANY Vs. STATE OF HARYANA	January 13, 2010
SINGLA STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 5, 2010
SIRI NARAYAN Vs. UNION OF INDIA AND ORS	September 7, 2010
SIS RAM AND ANR. Vs. STATE OF HARYANA AND ORS.	November 25, 2010
SITA DEVI AND ANOTHER Vs. STATE OF PUNJAB	December 7, 2010
SITA RAM Vs. STATE OF PUNJAB	January 22, 2010
SITA RAM Vs. MANGLA RAM AND ORS	August 25, 2010
SITA RANI Vs. STATE OF HARYANA	November 10, 2010
SITA VERMA Vs. ASHOK KUMAR	May 21, 2010
SITAL RAJU JADHAV AND ANR Vs. STATE OF HARYANA AND ORS	April 1, 2010
SITAWATI Vs. SANJAY SHARMA	October 4, 2010
SKOL BREWERIES LTD Vs. STATE OF HARYANA	January 29, 2010
SMITI NANDA Vs. SHASHI BHANDARI AND ORS	December 6, 2010
SMT CHOTO WIFE OF HEM CHANDER Vs. STATE OF HARYANA	October 28, 2010
SMT KAMLESH AND ORS Vs. STATE OF HARYANA AND ANR	November 15, 2010
SMT RAFIKAN AND ORS Vs. STATE OF HARYANA	December 7, 2010
SMT. BIMLA WATI & ORS. Vs. MOHAN LAL	September 17, 2010
SMT. BIRMATI Vs. MAHENDER SINGH	October 27, 2010
SMT. GURBACHAN KAUR Vs. SURJAN SINGH & ORS.	May 18, 2010
SMT. KAMLA RANI Vs. STATE OF PUNJAB AND OTHERS	September 1, 2010
SMT. KUNTA DEVI Vs. UNION OF INDIA (UOI) AND ORS.	November 17, 2010
SMT. KUSUM RANI Vs. SMT. BALA AND ORS.	October 25, 2010
SMT. MAYA DEVI AND ORS. Vs. STATE OF HARYANA AND ANR.	November 15, 2010
SMT. NISHA MAHESHWARI Vs. CONTINENTAL CONSTRUCTION LTD. AND ORS.	September 10, 2010
SMT. POONAM Vs. THE DISTRICT TOWN PLANNER	December 24, 2010
SMT. RAJ BALA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 18, 2010
SMT. SANTOSH RANI AND ANR. Vs. BHARAT RAJ AND ORS.	August 24, 2010
SMT. SHAKUNTALA AND ANOTHER Vs. SATBIR AND OTHERS	September 14, 2010
SMT. SHIPRA JINDAL Vs. UNION OF INDIA AND OTHERS	August 17, 2010
SMT. SONA DEVI AND ORS. Vs. THE STATE OF HARYANA AND ORS.	November 11, 2010
SMT. SUNITA AND ANR. Vs. PYARE LAL AND ORS.	November 8, 2010
SMT. SWARN KANTA AND ANOTHER Vs. AMAR CHAND TAMRA AND OTHERS	December 24, 2010
SMT. SWARN KANTA AND ANR. Vs. AMAR CHAND TAMRA AND ORS.	November 24, 2010
SMT. TARA RANI AND ANOTHER Vs. SMT. CHANDER LEKHA	August 30, 2010
SNEH LATA AND ANR Vs. RAJESHWAR DASS LRS AND ORS	April 19, 2010
SNEHLATA Vs. JOGINDER SINGH	July 28, 2010
SNTOKH SINGH Vs. STATE OF PUNJAB	February 16, 2010
SOBHA DASS Vs. THAKURDWARA ALMAURAF DYAL WALA AND ORS	March 15, 2010
SODHI RAM Vs. ELECTION TRIBUNAL-CUM-SUB DIVISIONAL	August 25, 2010
SOFIA SHARMA Vs. STATE OF HARYANA	February 19, 2010
SOHAN LAL Vs. MAINA DEVI	March 5, 2010
SOHAN LAL Vs. STATE OF PUNJAB	October 4, 2010
SOHAN LAL Vs. RAM PARTAP AND ORS	April 21, 2010
SOHAN LAL Vs. DIRECTOR CONSOLIDATION, HARYANA AND ANOTHER	February 2, 2010
SOHAN LAL JHANJI AND ANR Vs. REKHA JHANJI BRAR AND ORS	March 18, 2010
SOHAN MASIH Vs. UNION OF INDIA AND ORS	September 7, 2010
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	May 25, 2010
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	October 27, 2010
SOHAN SINGH Vs. STATE OF HARYANA	September 14, 2010
SOHAN SINGH SIDHU Vs. CHARANJIT SINGH	August 31, 2010
SOHANBIR SINGH Vs. MARUTI UDYOG LIMITED	February 25, 2010
SOM LAL Vs. STATE OF PUNJAB	December 13, 2010
SOM NATH Vs. MOHD. ILLIAS	May 17, 2010
SOM NATH Vs. STATE OF HARYANA & OTHERS	December 7, 2010
SOM NATH @ SOMA Vs. STATE OF PUNJAB	March 23, 2010
SOM NATH GUPTA Vs. FOOD CORPORATION OF INDIA	December 1, 2010
SOM PARKASH Vs. SANTOSH CHAUDHARY	March 22, 2010
SOMSONS COLONIZERS PRIVATE LIMITED Vs. PUSHPINDER SINGH TULSI AND ORS	December 16, 2010
SOMWATI Vs. STATE OF PUNJAB	December 24, 2010
SONA Vs. STATE OF HARYANA	January 13, 2010
SONA DEVI Vs. ANIL KUMAR	November 30, 2010
SONI BAI Vs. STATE OF HARYANA AND ANOTHER	March 5, 2010
SONI KUMAR ALIAS SONI Vs. STATE OF PUNJAB	January 11, 2010
SONIA Vs. OM PARKASH	January 20, 2010
SONIA AND ANOTHER Vs. U T CHANDIGARH AND OTHERS	August 16, 2010
SONIA RANI Vs. STATE OF PUNJAB	May 10, 2010
SONIA SACHDEVA ALIAS BHARTI SACHDEVA Vs. SAROJ BALA ALIAS SUDESH KUMARI	March 10, 2010
SONIKA AND ANR Vs. STATE OF PUNJAB AND ORS	August 4, 2010
SONU Vs. ANITA	August 9, 2010
SONU ALIAS RINKU Vs. STATE OF PUNJAB	November 12, 2010
SONU RANI AND ANR Vs. STATE OF PUNJAB AND ORS	November 18, 2010
SONU SHARDA Vs. STATE OF PUNJAB	June 1, 2010
SOPHISTICATED INDUSTRIAL MATERIAL ANALYTIC LABS PVT LTD Vs. STATE OF PUNJAB	September 13, 2010
SORAB SINGH GILL Vs. UNION OF INDIA	March 18, 2010
SOURAV @ MONU SHARMA Vs. STATE OF PUNJAB	December 8, 2010
SOUTH EASTERN ROADWAYS Vs. SURENDER MOHAN AHUJA	March 25, 2010
SRI CHAND Vs. DHARAM PAL	August 6, 2010
SRISHTI CONSTRUCTIONS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX & ANOTHER	September 7, 2010
ST. XAVIER'S SR. SEC. SCHOOL Vs. MUNICIPAL CORPORATION THROUGH IT COMMISSIONER	September 24, 2010
STAN AUTOS PVT LTD Vs. PARDEEP SHARMA AND ORS	December 14, 2010
STANDARD SERVICE STATION Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 19, 2010
STAR INDIA PVT LTD Vs. STATE OF PUNJAB	April 29, 2010
STATE Vs. BACHAN DASS	August 23, 2010
STATE Vs. A SUBRAMANI	April 20, 2010
STATE BANK OF INDIA Vs. RAM SINGH	January 22, 2010
STATE BANK OF INDIA THANESAR Vs. SANTOSH	August 4, 2010
STATE BANK OF INDIA THROUGH ITS BRANCH MANAGER Vs. SHRI SAT PAL ARORA AND ORS	April 26, 2010
STATE FARMS CORPORATION OF INDIA LIMITED Vs. STATE OF PUNJAB	May 4, 2010
STATE OF HARYANA Vs. SANDEEP KUMAR	May 26, 2010
STATE OF HARYANA Vs. GURBACHAN SINGH	May 19, 2010
STATE OF HARYANA Vs. RACHHITA KUMARI	November 10, 2010
STATE OF HARYANA Vs. SATBIR SINGH	November 10, 2010
STATE OF HARYANA Vs. BIRENDER SINGH	November 25, 2010
STATE OF HARYANA Vs. GIRIRAJ METAL AND FERRO ALLOYS	August 5, 2010
STATE OF HARYANA Vs. INALSA LIMITED AND ANR.	September 1, 2010
STATE OF HARYANA Vs. SUMITRA INDUSTRIES	September 9, 2010
STATE OF HARYANA Vs. SUNIL KUMAR	October 12, 2010
STATE OF HARYANA Vs. KANSHI RAM	September 23, 2010
STATE OF HARYANA Vs. JASMER SINGH	April 7, 2010
STATE OF HARYANA Vs. HARI RAM AND ANOTHER	March 23, 2010
STATE OF HARYANA Vs. LAJVIR SINGH	February 3, 2010
STATE OF HARYANA Vs. HARI DASS @ LINDU AND ANR	April 20, 2010
STATE OF HARYANA Vs. RAGHUNANDAN PRASAD	February 24, 2010
STATE OF HARYANA Vs. RAM NIWAS	April 5, 2010
STATE OF HARYANA Vs. BIJENDER SINGH ALIAS LAMBA	July 14, 2010
STATE OF HARYANA Vs. BALKAR SINGH	May 4, 2010
STATE OF HARYANA Vs. SAVITRI DEVI	February 18, 2010
STATE OF HARYANA Vs. SULTAN SINGH	February 26, 2010
STATE OF HARYANA Vs. SURENDER SINGH	March 12, 2010
STATE OF HARYANA Vs. RAMAN STONE CRUSHER	September 6, 2010
STATE OF HARYANA Vs. PHOOL CHAND AND ORS	April 20, 2010
STATE OF HARYANA Vs. TARA DEVI	February 23, 2010
STATE OF HARYANA Vs. MANJIT KAUR	March 15, 2010
STATE OF HARYANA Vs. VINOD TAYAL	December 15, 2010
STATE OF HARYANA Vs. MANDALSA RANI	January 22, 2010
STATE OF HARYANA Vs. NAGENDERPAL ALIAS NAGENDER	January 25, 2010
STATE OF HARYANA Vs. PARDEEP KUMAR	January 25, 2010
STATE OF HARYANA Vs. S R YADAV	January 20, 2010
STATE OF HARYANA Vs. LAJPAT RAI	January 29, 2010
STATE OF HARYANA Vs. KALA SINGH	January 12, 2010
STATE OF HARYANA Vs. ANIL ALIAS KALA	January 6, 2010
STATE OF HARYANA Vs. RANDHIR SINGH	January 6, 2010
STATE OF HARYANA Vs. CHHABIL DASS	January 8, 2010
STATE OF HARYANA Vs. ZILE SINGH	January 14, 2010
STATE OF HARYANA Vs. SATISH BHATIA	January 18, 2010
STATE OF HARYANA Vs. DHARAMBIR SINGH	April 29, 2010
STATE OF HARYANA Vs. SHREE CEMENT LTD	April 21, 2010
STATE OF HARYANA Vs. OM PAL SINGH	April 6, 2010
STATE OF HARYANA Vs. DIWAN SINGH	May 19, 2010
STATE OF HARYANA Vs. BALBIR SINGH	May 19, 2010
STATE OF HARYANA Vs. FATEH SINGH	May 13, 2010
STATE OF HARYANA Vs. PAL SINGH	May 19, 2010
STATE OF HARYANA Vs. LABH SINGH	September 6, 2010
STATE OF HARYANA Vs. KRISHAN KUMAR	October 4, 2010
STATE OF HARYANA Vs. BEER PAL	October 4, 2010
STATE OF HARYANA Vs. SURENDER @ SHAILENDER	March 15, 2010
STATE OF HARYANA Vs. SATYAWAN AND ORS	November 11, 2010
STATE OF HARYANA Vs. KRISHNA SAW MILL	September 6, 2010
STATE OF HARYANA Vs. TARUN KUMAR	March 2, 2010
STATE OF HARYANA Vs. INDER RAJ	February 23, 2010
STATE OF HARYANA Vs. BHUPINDER SINGH KUNDU	February 8, 2010
STATE OF HARYANA Vs. JASBIR @ JASSU AND ORS	October 26, 2010
STATE OF HARYANA Vs. MANOJ KUMAR	March 5, 2010
STATE OF HARYANA Vs. MAM RAJ	July 21, 2010
STATE OF HARYANA Vs. RAJBIR	October 12, 2010
STATE OF HARYANA Vs. HEMANT KUMAR	April 29, 2010
STATE OF HARYANA Vs. AMAN KUMAR AND ANR	December 9, 2010
STATE OF HARYANA Vs. RAMESHWAR	September 20, 2010
STATE OF HARYANA AND ANR Vs. VIJAY KUMAR JAIN AND ANR	April 27, 2010
STATE OF HARYANA AND ANR Vs. RAM NATH	November 26, 2010
STATE OF HARYANA AND ANR Vs. DHARAM CHAND	November 15, 2010
STATE OF HARYANA AND ANR Vs. USHA RANI AND ORS	February 26, 2010
STATE OF HARYANA AND ANR Vs. KHAZAN SINGH	August 26, 2010
STATE OF HARYANA AND ANR Vs. MANGAL SINGH AND ORS	November 15, 2010
STATE OF HARYANA AND ANR Vs. SAJJAN KUMAR AND ORS	April 22, 2010
STATE OF HARYANA AND ORS Vs. RAJ KUMARI	October 25, 2010
STATE OF HARYANA AND ORS Vs. SURESH CHANDER	November 17, 2010
STATE OF HARYANA AND ORS Vs. VIJAY SINGH	February 8, 2010
STATE OF HARYANA AND ORS Vs. VEENA KUMARI	May 5, 2010
STATE OF HARYANA AND ORS Vs. GURCHARAN SINGH BHUTANI	December 2, 2010
STATE OF HARYANA AND ORS Vs. KHEM CHAND DABLA	July 19, 2010
STATE OF HARYANA AND ORS Vs. RATNA AND ORS ETC	April 8, 2010
STATE OF HARYANA AND ORS ETC Vs. RAJINDER SINGH AND ORS ETC	April 5, 2010
STATE OF HARYANA AND ORS ETC ETC Vs. HARNAMI AND ORS ETC ETC	April 28, 2010
STATE OF HARYANA AND ORS. Vs. RAJ BALA	August 11, 2010
STATE OF HARYANA AND ORS. Vs. SAVITA YADAV	September 23, 2010
STATE OF HARYANA AND OTHERS Vs. SUDESH DEVI AND OTHERS	October 13, 2010
STATE OF HARYANA AND OTHERS Vs. GHANSHAYAM DASS SHARMA	December 15, 2010
STATE OF HARYANA ETC. Vs. SOM NATH AND ANOTHER	October 6, 2010
STATE OF HARYANA THROUGH THE EXECUTIVE ENGINEER, PWD (PH DIVISION) AND ORS Vs. VIDYA DEVI	May 6, 2010
STATE OF HARYANA, THROUGH COLLECTOR Vs. RAM SINGH	December 9, 2010
STATE OF PUNJAB Vs. K K RICE AND GENERAL MILLS	November 1, 2010
STATE OF PUNJAB Vs. DHARAM SINGH	January 6, 2010
STATE OF PUNJAB Vs. PIARA SINGH	March 10, 2010
STATE OF PUNJAB Vs. HARBHAJAN LAL SHARMA	November 1, 2010
STATE OF PUNJAB Vs. SAGAR SINGH	September 17, 2010
STATE OF PUNJAB Vs. ASI GURMUKH SINGH	May 24, 2010
STATE OF PUNJAB Vs. HARBHAJAN SINGH	May 13, 2010
STATE OF PUNJAB Vs. SUDARSHAN KUMAR	May 12, 2010
STATE OF PUNJAB Vs. ASHA RANI	April 8, 2010
STATE OF PUNJAB Vs. PRAGAT SINGH	April 22, 2010
STATE OF PUNJAB Vs. O C MALHOTRA	April 26, 2010
STATE OF PUNJAB Vs. KARNAIL SINGH	January 19, 2010
STATE OF PUNJAB Vs. R K PURI	January 15, 2010
STATE OF PUNJAB Vs. S S CONSTRUCTION ENGINEERS AND CONTRACTORS	January 18, 2010
STATE OF PUNJAB Vs. RATTAN CHAND	January 6, 2010
STATE OF PUNJAB Vs. KULWINDER SINGH	January 25, 2010
STATE OF PUNJAB Vs. RAMESH DEVI (DECEASED)	December 8, 2010
STATE OF PUNJAB Vs. MANJIT SINGH AND ORS	May 12, 2010
STATE OF PUNJAB Vs. SWARAN KAUR	February 8, 2010
STATE OF PUNJAB Vs. AVTAR SINGH AND ORS	May 5, 2010
STATE OF PUNJAB Vs. BALWINDER SINGH	April 6, 2010
STATE OF PUNJAB Vs. MANJINDER SINGH KANG	December 24, 2010
STATE OF PUNJAB Vs. BALBIR SINGH	May 19, 2010
STATE OF PUNJAB Vs. SHRI PREMJIT AND ANOTHER	February 16, 2010
STATE OF PUNJAB Vs. JAGDISH SINGH	March 30, 2010
STATE OF PUNJAB Vs. RAJESH ALIAS TILAK RAM	February 22, 2010
STATE OF PUNJAB Vs. RAJINDER JAIN	March 26, 2010
STATE OF PUNJAB Vs. GIAN CHAND	February 3, 2010
STATE OF PUNJAB Vs. STATE INFORMATION COMMISSIONER	March 4, 2010
STATE OF PUNJAB Vs. SUKHWANT KAUR	May 17, 2010
STATE OF PUNJAB Vs. R.K. PRASHAR	May 17, 2010
STATE OF PUNJAB Vs. MOHAMMAD ZAMAL ANSARI	May 26, 2010
STATE OF PUNJAB Vs. JAGJIT SINGH ALIAS JITI	August 23, 2010
STATE OF PUNJAB Vs. IQBAL SINGH	July 12, 2010
STATE OF PUNJAB Vs. JAIBINDER DEVI	October 14, 2010
STATE OF PUNJAB Vs. AJIT SINGH	February 8, 2010
STATE OF PUNJAB Vs. KAPIL DEV	February 10, 2010
STATE OF PUNJAB Vs. ARJAN LAL	February 9, 2010
STATE OF PUNJAB Vs. MANJIT SINGH AND ORS	August 20, 2010
STATE OF PUNJAB Vs. RAJIV KUMAR	August 11, 2010
STATE OF PUNJAB Vs. BALRAJ SINGLA AND ORS	August 3, 2010
STATE OF PUNJAB Vs. GURMEET SINGH AND CO AND ANOTHER	December 6, 2010
STATE OF PUNJAB Vs. TARLOCHAN SINGH AND ANR	November 29, 2010
STATE OF PUNJAB Vs. SUKHDEV SINGH	February 16, 2010
STATE OF PUNJAB Vs. NORTHLAND SUGAR COMPLEX LTD.	February 2, 2010
STATE OF PUNJAB Vs. PREMJIT AND ANOTHER	February 16, 2010
STATE OF PUNJAB Vs. ROMESH CHANDER	March 26, 2010
STATE OF PUNJAB Vs. JASWANT SINGH	March 29, 2010
STATE OF PUNJAB Vs. GURMEJ SINGH	March 29, 2010
STATE OF PUNJAB Vs. GOBIND LAL	March 25, 2010
STATE OF PUNJAB Vs. SHAMSHER SINGH	March 12, 2010
STATE OF PUNJAB AND ANOTHER Vs. KABIR DIAMONDS PVT. LTD.	August 23, 2010
STATE OF PUNJAB AND ANOTHER Vs. SYSTEM PROTECTIONS	August 16, 2010
STATE OF PUNJAB AND ANOTHER Vs. RAJIV GUPTA AND OTHERS	December 7, 2010
STATE OF PUNJAB AND ANR Vs. PHOOLA SINGH AND ORS	April 6, 2010
STATE OF PUNJAB AND ANR Vs. DALIP SINGH AND OTHERS	August 13, 2010
STATE OF PUNJAB AND ANR Vs. SANT SINGH	September 6, 2010
STATE OF PUNJAB AND ORS Vs. PUNJAB STATE CIVIL SUPPLIES	January 6, 2010
STATE OF PUNJAB AND ORS Vs. PARMINDER SINGH	September 6, 2010
STATE OF PUNJAB AND ORS Vs. SOHAN SINGH	April 27, 2010
STATE OF PUNJAB AND ORS Vs. LAMBA BUILDERS	April 9, 2010
STATE OF PUNJAB AND ORS Vs. SUTINDER PRASHAR AND ORS	August 6, 2010
STATE OF PUNJAB AND ORS Vs. HARJINDER KAUR AND SURJIT KAUR	August 23, 2010
STATE OF PUNJAB AND ORS Vs. PARMINDER KAUR	August 11, 2010
STATE OF PUNJAB AND ORS Vs. OM PARKASH AND ANR	September 14, 2010
STATE OF PUNJAB AND ORS. Vs. MALWA COTTON AND SPINNING MILLS LTD.	August 24, 2010
STATE OF PUNJAB AND OTHERS Vs. SHRI HARDEEP SINGH RANDHAWA	March 23, 2010
STATE OF PUNJAB AND OTHERS Vs. MALKIAT SINGH	August 27, 2010
STATE OF PUNJAB AND OTHERS Vs. PETRO & AGRO WAYS CHANDIGARH	January 6, 2010
STATE OF PUNJAB AND OTHERS Vs. BHARAT IRON TRADING CO	January 6, 2010
STATE OF PUNJAB THROUGH CHIEF ENGINEER (IRRIGATION WING), RANJIT SAGAR DAM CONSTRCTION AND ORS Vs. ASSISTANT COLLECTOR, GRADE-I	March 9, 2010
STATE OF PUNJAB THROUGH THE LAND ACQUISITION COLLECTOR Vs. CHARAN SINGH	July 6, 2010
STATE OF U T CHANDIGARH PROSECUTOR Vs. PAPPU PASWAN	January 7, 2010
STATE OF UT CHANDIGARH Vs. RAJ KUMAR	July 29, 2010
STATE U T CHANDIGARH Vs. INDERPAL MAHAJAN	January 18, 2010
STEEL STRIPS LTD Vs. CESTAT, NEW DELHI	October 1, 2010
SUBA SINGH Vs. STATE OF HARYANA	December 2, 2010
SUBASH BATHLA Vs. STATE OF PUNJAB	November 15, 2010
SUBASH CHANDER Vs. HARYANA STATE THROUGH SECRETARY	February 3, 2010
SUBE SINGH Vs. RAM SINGH	February 23, 2010
SUBE SINGH Vs. STATE OF HARYANA	January 14, 2010
SUBH LATA Vs. STATE OF PUNJAB AND ORS	October 25, 2010
SUBHANI THROUGH L.RS Vs. ABDUL RAHIM	March 19, 2010
SUBHASH Vs. SHANTI DEVI & OTHERS	October 29, 2010
SUBHASH Vs. STATE OF HARYANA	January 21, 2010
SUBHASH AND ANR Vs. HARDEV SINGH AND ANR	November 26, 2010
SUBHASH ARORA Vs. STATE OF HARYANA AND OTHERS	July 14, 2010
SUBHASH CHAND Vs. MUKUT BIHARI	January 19, 2010
SUBHASH CHAND @ SUBHASH K AGGARWAL Vs. STATE (CHANDIGARH ADMINISTRATION), CHANDIGARH	September 7, 2010
SUBHASH CHAND ALIAS SUBHASH CHANDER Vs. STATE OF HARYANA AND ANOTHER	January 14, 2010
SUBHASH CHAND AND OTHERS Vs. STATE OF HARYANA	September 6, 2010
SUBHASH CHAND, CONSTABLE NO 747 Vs. STATE OF HARYANA AND ORS	October 1, 2010
SUBHASH CHANDER Vs. STATE OF PUNJAB	January 11, 2010
SUBHASH CHANDER Vs. STATE OF HARYANA	September 16, 2010
SUBHASH CHANDER Vs. MANAGING DIRECTOR PUNGRAIN	October 28, 2010
SUBHASH CHANDER Vs. STATE OF HARYANA	April 27, 2010
SUBHASH CHANDER Vs. OM PARKASH AND ORS	September 27, 2010
SUBHASH CHANDER Vs. STATE OF HARYANA	August 3, 2010
SUBHASH CHANDER Vs. MOHINDER SINGH	March 11, 2010
SUBHASH CHANDER AND COMPANY Vs. STATE OF HARYANA AND ORS	August 10, 2010
SUBHASH CHANDER LOHAN Vs. STATE OF HARYANA	November 23, 2010
SUBHASH GOYAL ALIAS SUBHASH GUPTA Vs. STATE OF HARYANA	January 25, 2010
SUBHASH SINGHAL Vs. DEPUTY COMMISSIONER, BHATINDA AND OTHERS	March 15, 2010
SUBHASH VERMA Vs. COMMISSIONER OF INCOME TAX	July 22, 2010
SUBODH CHAND Vs. VEENA @ DR. VINOD VEENA	July 8, 2010
SUBZI MANDI ARTHI ASSOCIATION Vs. STATE OF HARYANA	October 29, 2010
SUCHA RAM Vs. STATE OF PUNJAB	August 25, 2010
SUCHA SINGH Vs. STATE OF PUNJAB AND ANR	December 23, 2010
SUCHA SINGH Vs. STATE OF HARYANA	October 27, 2010
SUCHA SINGH Vs. STATE OF PUNJAB	February 16, 2010
SUCHA SINGH Vs. STATE OF PUNJAB AND ORS	August 23, 2010
SUCHA SINGH AND ORS Vs. STATE OF PUNJAB	March 9, 2010
SUCHA SINGH AND ORS Vs. MOHINDER KAUR AND ANR	December 7, 2010
SUCHA SINGH AND ORS Vs. JASWANT SINGH	May 5, 2010
SUCHA SINGH AND ORS. Vs. TEHSILDAR (SALES) AND ORS.	August 18, 2010
SUDAGAR SINGH Vs. STATE OF PUNJAB AND ORS	August 12, 2010
SUDARSHAN KAUR Vs. CHHINDO	August 19, 2010
SUDESH Vs. VIRENDER SINGH	January 21, 2010
SUDESH KUMAR Vs. STATE OF HARYANA	October 26, 2010
SUDESH KUMAR GILL Vs. STATE OF HARYANA	September 1, 2010
SUDESH KUMARI Vs. STATE OF PUNJAB AND ORS	December 24, 2010
SUDESH KUMARI AND ORS Vs. HANS RAJ	September 30, 2010
SUDESH LAL GHAI Vs. KULWINDER KAUR	October 25, 2010
SUDESH RANI Vs. RADHEY SHYAM	September 13, 2010
SUDESH RANI Vs. STATE OF PUNJAB	April 20, 2010
SUDHA Vs. STATE OF HARYANA AND OTHERS	October 27, 2010
SUDHA GUPTA Vs. RAVINDER SINGLA	September 1, 2010
SUDHA RANI GOYAL Vs. KRISHNA STEELS	December 17, 2010
SUDHIR CHANDNA Vs. ANJU BAJAJ CHANDNA	May 7, 2010
SUDHIR CHOUDHARI @ SANJIV KUMAR Vs. STATE OF HARYANA AND ANR	October 29, 2010
SUDHIR JINDAL Vs. STATE OF HARYANA	March 31, 2010
SUDHIR KANT Vs. PUNJAB STATE ELECTRICITY BOARD	January 11, 2010
SUDHIR KUMAR Vs. OMWATI	January 6, 2010
SUDHIR KUMAR Vs. KULDIP SINGH MALHOTRA	September 8, 2010
SUDHIR MAAN Vs. STATE OF HARYANA	December 10, 2010
SUGAN Vs. HARI RAM	September 7, 2010
SUJAN SINGH AND NAVEEN KUMAR ALIAS NANAK Vs. STATE OF HARYANA	November 17, 2010
SUJATA FABS PVT. LTD. Vs. SAPRA HANDLOOM EMPORIUM	August 31, 2010
SUKARSH AZAD Vs. LAFARGE AGGREGATES AND CONCRETE INDIA PRIVATE LTD	September 10, 2010
SUKARSH AZAD AND ANR Vs. LAFARGE AGGREGATES AND CONCRETE INDIA PRIVATE LTD	November 9, 2010
SUKH DASS Vs. TEJPAL	December 17, 2010
SUKH RAM Vs. STATE OF HARYANA	July 16, 2010
SUKHA SINGH Vs. SURJIT KAUR	May 3, 2010
SUKHA SINGH Vs. STATE OF PUNJAB	January 11, 2010
SUKHA SINGH Vs. STATE OF PUNJAB	April 30, 2010
SUKHA SINGH ALIAS SUKHDEV SINGH AND ORS Vs. GOYAL TRADERS AND ORS	December 6, 2010
SUKHBIR Vs. MANOHAR LAL AND ORS	September 24, 2010
SUKHBIR S/O SHRI SUNEHRA SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	April 28, 2010
SUKHBIR SHARMA Vs. STATE OF HARYANA	September 8, 2010
SUKHBIR SINGH Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS	August 19, 2010
SUKHBIR SINGH Vs. DIRECTOR GENERAL OF POLICE	January 7, 2010
SUKHBIR SINGH AND ANR Vs. STATE OF HARYANA AND ORS	July 19, 2010
SUKHBIR SINGH GOYAT Vs. STATE OF HARYANA	September 6, 2010
SUKHCHAIN SINGH Vs. STATE OF HARYANA AND ANR	November 15, 2010
SUKHCHAIN SINGH Vs. STATE OF PUNJAB	January 14, 2010
SUKHCHAIN SINGH Vs. STATE OF PUNJAB	December 13, 2010
SUKHCHAIN SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 20, 2010
SUKHCHARAN SINGH ALIAS RAJU SON OF JAGGA SINGH Vs. STATE OF PUNJAB	November 23, 2010
SUKHDEEP KAUR Vs. STATE OF PUNJAB	September 9, 2010
SUKHDEV KUMAR Vs. PUNJAB NATIONAL BANK	February 5, 2010
SUKHDEV RAJ Vs. RANJIT SINGH	May 26, 2010
SUKHDEV RAJ Vs. LABOUR COURT	March 2, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	November 16, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	March 10, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	January 19, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	January 11, 2010
SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER PUNJAB	May 6, 2010
SUKHDEV SINGH Vs. BANT SINGH	January 29, 2010
SUKHDEV SINGH Vs. BAKHA SINGH AND ORS	September 21, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	August 16, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	November 23, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	September 14, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	October 26, 2010
SUKHDEV SINGH Vs. STATE OF PUNJAB	April 23, 2010
SUKHDEV SINGH @ GHOLA SINGH Vs. RAMESH KAUR AND ANOTHER	December 9, 2010
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB	November 25, 2010
SUKHDEV SINGH ALIAS SEWA Vs. STATE OF PUNJAB	January 21, 2010
SUKHJINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	December 10, 2010
SUKHJIT KAUR AND ANR Vs. GOVERNMENT OF INDIA AND ORS	August 26, 2010
SUKHMA DEVI Vs. STATE OF HARYANA	November 29, 2010
SUKHMANDER KAUR Vs. RIPUDAMAN SINGH	May 5, 2010
SUKHMANDER SINGH Vs. STATE OF PUNJAB	September 6, 2010
SUKHMANI BRAR Vs. U.T, CHANDIGARH	December 22, 2010
SUKHNINDER SINGH Vs. STATE OF PUNJAB	November 22, 2010
SUKHO ALIAS PHOOL WATI Vs. BIJENDER	March 26, 2010
SUKHPAL KAUR Vs. IMPROVEMENT TRUST	April 5, 2010
SUKHPAL SINGH KHAIRA Vs. STATE OF PUNJAB	January 7, 2010
SUKHPREET INDER SINGH Vs. STATE OF PUNJAB	February 25, 2010
SUKHPREET SINGH Vs. JATINDER KUMAR	September 10, 2010
SUKHRAJ SINGH Vs. JOINT DEVELOPMENT COMMISSIONER	September 14, 2010
SUKHVINDER SINGH Vs. COMMISSIONER OF INCOME TAX	February 1, 2010
SUKHWANT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED	February 3, 2010
SUKHWANT RAI ANAND Vs. SANJAY ANAND	September 8, 2010
SUKHWANT SINGH Vs. STATE OF PUNJAB	December 16, 2010
SUKHWANT SINGH Vs. STATE OF PUNJAB AND ORS	December 8, 2010
SUKHWINDER ALIAS SONU AND ANR Vs. STATE OF HARYANA	October 26, 2010
SUKHWINDER KAUR Vs. SECRETARY TO GOVT OF PUNJAB, RURAL DEVELOPMENT AND PANCHAYATS PUNJAB AND ANR	November 25, 2010
SUKHWINDER KAUR Vs. STATE OF PUNJAB	December 14, 2010
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND ORS.	September 27, 2010
SUKHWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 16, 2010
SUKHWINDER KAUR AND ANR Vs. STATE OF PUNJAB	February 4, 2010
SUKHWINDER KAUR AND ANR Vs. SUKHWINDER SINGH AND ORS	July 20, 2010
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	November 19, 2010
SUKHWINDER SINGH Vs. STATE OF PUNJAB	September 7, 2010
SUKHWINDER SINGH Vs. UCO BANK	March 2, 2010
SUKHWINDER SINGH Vs. STATE OF PUNJAB	November 17, 2010
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS	April 1, 2010
SUKHWINDER SINGH Vs. STATE OF HARYANA	March 9, 2010
SUKHWINDER SINGH Vs. DUMAN SINGH	November 25, 2010
SUKHWINDER SINGH Vs. GAGANDEEP KAUR	November 1, 2010
SUKHWINDER SINGH Vs. STATE OF PUNJAB	January 25, 2010
SUKHWINDER SINGH Vs. SURJIT SINGH	November 10, 2010
SUKHWINDER SINGH @ PINKY Vs. STATE OF PUNJAB	May 7, 2010
SUKHWINDER SINGH @ SUKHWINDER KUMAR Vs. STATE OF PUNJAB	August 24, 2010
SUKHWINDER SINGH AND ANR Vs. BALBIR SINGH	November 30, 2010
SUKHWINDER SINGH AND ORS Vs. SMT SWARNI	October 25, 2010
SUKHWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ANR	August 27, 2010
SUKHWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	October 25, 2010
SUKHWINDER SINGH AND ORS Vs. STATE OF PUNJAB	November 25, 2010
SULAKHAN KAUR Vs. SOHAN SINGH	February 18, 2010
SULAKHAN SINGH Vs. STATE OF PUNJAB	August 12, 2010
SULAKHAN SINGH Vs. SMT. PAL KAUR	December 7, 2010
SULTAN Vs. STATE OF HARYANA	February 25, 2010
SULTAN SINGH Vs. STATE OF HARYANA	November 1, 2010
SULTAN SINGH Vs. FOOD CORPORATION OF INDIA	September 17, 2010
SULTAN SINGH Vs. STATE OF HARYANA	May 18, 2010
SUMAN Vs. SUKHBIR SINGH	January 8, 2010
SUMAN Vs. YADWINDER DASS	September 1, 2010
SUMAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
SUMAN AND ANR Vs. STATE OF HARYANA AND ORS	December 3, 2010
SUMAN DEVI AND ANR Vs. STATE OF HARYANA AND ORS	October 28, 2010
SUMAN LATA Vs. STATE OF PUNJAB	November 15, 2010
SUMEET OHRI Vs. BHARAT SANCHAR NIGAM LTD AND ORS	September 6, 2010
SUMEET SOFAT Vs. STATE OF PUNJAB	April 21, 2010
SUMINDER SINGH AND ORS Vs. THE STATE OF PUNJAB AND ORS	November 25, 2010
SUMIT KUMAR Vs. STATE OF PUNJAB	April 8, 2010
SUMIT MEHRA Vs. STATE OF HARYANA	September 1, 2010
SUMIT SACHDEVA Vs. RAJINDER SINGH	September 6, 2010
SUMITTER SINGH AND ANJU MEHTA Vs. STATE OF PUNJAB AND ORS	July 27, 2010
SUNANDA KAPUR AND ORS Vs. STATE OF HARYANA AND ORS	April 20, 2010
SUNDEEP GILL Vs. UNION OF INDIA	March 3, 2010
SUNDER ALIAS SURENDER Vs. STATE OF HARYANA	January 13, 2010
SUNDER AND SURESH @ GUDDU Vs. STATE OF HARYANA	April 5, 2010
SUNDER CHHABRA Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 28, 2010
SUNDER LAL AND ORS Vs. STATE OF HARYANA AND ORS	August 26, 2010
SUNDER SINGH Vs. DIRECTOR GENERAL OF POLICE AND ORS	September 10, 2010
SUNDRI DEVI AND ANR Vs. VINOD KUMAR AND ORS	July 20, 2010
SUNEET PURI AND ORS Vs. STATE OF HARYANA AND ORS	December 9, 2010
SUNIL Vs. STATE OF HARYANA	March 31, 2010
SUNIL @ SOLU Vs. STATE OF HARYANA	September 6, 2010
SUNIL ALIAS SONU Vs. STATE OF HARYANA	October 26, 2010
SUNIL ALIAS SULLY Vs. STATE OF HARYANA	November 25, 2010
SUNIL AND ORS Vs. STATE OF HARYANA	August 25, 2010
SUNIL DEVI @ BABLI Vs. SUNIL KUMAR	November 16, 2010
SUNIL DUTT Vs. STATE OF HARYANA	February 26, 2010
SUNIL KUMAR Vs. STATE OF PUNJAB	December 6, 2010
SUNIL KUMAR Vs. STATE OF HARYANA	August 3, 2010
SUNIL KUMAR Vs. PUNJAB WAKF BOARD	March 23, 2010
SUNIL KUMAR Vs. STATE OF HARYANA AND ORS	December 21, 2010
SUNIL KUMAR Vs. STATE OF HARYANA	May 12, 2010
SUNIL KUMAR Vs. GURDIAL SINGH	February 18, 2010
SUNIL KUMAR Vs. STATE OF HARYANA	September 13, 2010
SUNIL KUMAR Vs. STATE OF PUNJAB AND ANOTHER	September 8, 2010
SUNIL KUMAR @ SHALLY Vs. STATE OF HARYANA	March 3, 2010
SUNIL KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	December 7, 2010
SUNIL LAMBA Vs. STATE OF HARYANA	February 25, 2010
SUNIL PARSHAD GAIND Vs. VISHWA MITTAR AND ORS	December 9, 2010
SUNITA Vs. RAMESH KUMAR	March 8, 2010
SUNITA Vs. STATE OF HARYANA	May 10, 2010
SUNITA AND ANR Vs. ROYAL ORCHID COMPANY AND ORS	September 1, 2010
SUNITA AND ORS. Vs. RAN SINGH AND ORS.	October 7, 2010
SUNITA BAKSHI Vs. CENTRAL BUREAU OF INVESTIGATION	August 25, 2010
SUNITA DASS Vs. CHITTARANJAN DASS	December 22, 2010
SUNITA DEVI Vs. STATE OF HARYANA AND ORS.	August 25, 2010
SUNITA RANI Vs. STATE OF HARYANA AND OTHERS	September 1, 2010
SUNITA W/O SURESH KUMAR Vs. STATE OF HARYANA	September 21, 2010
SUNNY BHUMBLA Vs. SHASHI	January 25, 2010
SUNNY GOEL Vs. STATE OF PUNJAB	November 1, 2010
SUNRAJ SOFTWARE PVT. LTD. Vs. RAJ PAL AND ORS.	September 20, 2010
SUNRISE STOCK SERVICES (P) LTD. Vs. CIT	July 30, 2010
SUPER FLOORINGS PRIVATE LTD Vs. STATE OF HARYANA AND ORS	November 15, 2010
SUPER SCREW PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT	June 30, 2010
SUPER TYRES PVT. LTD. Vs. UNION OF INDIA	October 29, 2010
SUPREME POLYTUBES PRIVATE LTD. Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER (APPEALS) AND ORS.	August 23, 2010
SUPREME SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB	March 8, 2010
SURAJ BHAN Vs. SHIV DUTT	July 15, 2010
SURAJ BHAN Vs. SHAHBAD CO-OPERATIVE SUGAR MILL LTD , AND ANOTHER	August 23, 2010
SURAJ BHAN AND ORS Vs. STATE OF HARYANA AND ANR	July 27, 2010
SURAJ BHAN THROUGH L R ASHOK KUMAR Vs. DUNI CHAND	September 23, 2010
SURAJ MAL Vs. BIRMATI	February 25, 2010
SURAJ PARKASH Vs. BALJIT SINGH JEJI	November 1, 2010
SURAJ RANI Vs. STATE OF PUNJAB	May 28, 2010
SURAT RAM SHARMA Vs. STATE OF PUNJAB	August 9, 2010
SURAT SINGH Vs. OM PARKASH	May 10, 2010
SURAT SINGH Vs. STATE OF HARYANA	December 7, 2010
SURENDER Vs. STATE OF HARYANA	December 16, 2010
SURENDER Vs. STATE OF HARYANA	October 11, 2010
SURENDER Vs. STATE OF HARYANA	April 28, 2010
SURENDER Vs. STATE OF HARYANA	November 25, 2010
SURENDER ALIAS SUNDER Vs. STATE OF HARYANA	January 27, 2010
SURENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS	January 18, 2010
SURENDER GAUR Vs. STAFF SELECTION COMMISSION	May 26, 2010
SURENDER KUMAR Vs. STATE OF HARYANA	November 15, 2010
SURENDER KUMAR Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
SURENDER KUMAR Vs. STATE OF HARYANA	February 23, 2010
SURENDER PAL SINGH Vs. STATE OF HARYANA	April 8, 2010
SURENDER PAL SINGH SETHI Vs. STATE OF HARYANA	February 18, 2010
SURENDER SINGH Vs. PARMOD KUMAR ALIAS VINOD	November 10, 2010
SURENDER SINGH Vs. STATE OF HARYANA	December 20, 2010
SURENDER SINGH AND MANU GOEL Vs. HARYANA PUBLIC SERVICE COMMISSION AND ANR	September 13, 2010
SURENDER SINGH SARPANCH Vs. STATE OF HARYANA	April 21, 2010
SURENDER SON OF RAMPHAL Vs. STATE OF HARYANA	December 2, 2010
SURESH Vs. ORIENTAL INSURANCE COMPANY LTD	February 8, 2010
SURESH @ SAKRUDDIN Vs. STATE OF HARYANA	August 13, 2010
SURESH AND ANOTHER Vs. SEWA SINGH AND OTHERS	September 14, 2010
SURESH BHAGAT Vs. BIMLA BHAGAT	October 11, 2010
SURESH CHAND JAIN Vs. ATUL JAIN AND ORS	December 3, 2010
SURESH CHAUDHARY Vs. RAKESH SINGHAL AND ORS.	August 18, 2010
SURESH CHHIKARA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
SURESH KUMAR Vs. STATE OF PUNJAB	November 17, 2010
SURESH KUMAR Vs. STATE OF PUNJAB	April 20, 2010
SURESH KUMAR Vs. STATE OF PUNJAB AND OTHERS	May 13, 2010
SURESH KUMAR Vs. STATE OF HARYANA	June 28, 2010
SURESH KUMAR Vs. STATE OF HARYANA	February 23, 2010
SURESH KUMAR Vs. STATE OF HARYANA	February 26, 2010
SURESH KUMAR Vs. RAVINDER SINGH JOHAL	April 9, 2010
SURESH KUMAR Vs. RADHA KRISHAN	April 5, 2010
SURESH KUMAR Vs. STATE OF HARYANA	January 29, 2010
SURESH KUMAR Vs. STATE U T CHANDIGARH	January 25, 2010
SURESH KUMAR Vs. SHAM LAL	July 13, 2010
SURESH KUMAR Vs. STATE OF PUNJAB	June 3, 2010
SURESH KUMAR ALIAS RAKESH Vs. PINKI	May 24, 2010
SURESH KUMAR JUNEJA Vs. STATE OF HARYANA	December 14, 2010
SURESH KUMAR SHARMA Vs. STATE OF PUNJAB	December 6, 2010
SURESH KUMAR UPPAL Vs. JIWAN SINGH KALSI AND ORS.	September 20, 2010
SURESH PAL Vs. STATE OF HARYANA	December 9, 2010
SURESH SINGH Vs. VICE CHANCELLOR, PUNJAB UNIVERSITY AND ORS	April 26, 2010
SURIDER KAUR Vs. JOGINDER SINGH	September 22, 2010
SURINDER Vs. STATE OF PUNJAB AND ORS	December 13, 2010
SURINDER @ SHINDER Vs. STATE OF PUNJAB	January 11, 2010
SURINDER ALIAS SUDAMA Vs. STATE OF HARYANA	February 17, 2010
SURINDER ARJUN Vs. STATE OF PUNJAB	December 2, 2010
SURINDER DHAWAN Vs. DAVINDER DHAWAN AND ANR	December 9, 2010
SURINDER DHIRAN Vs. STATE OF HARYANA	August 24, 2010
SURINDER DUTT KAUSHIK Vs. STATE OF HARYANA AND ORS	November 26, 2010
SURINDER GUPTA Vs. SHRI MOTI LAL	November 29, 2010
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS	September 20, 2010
SURINDER KAUR Vs. STATE OF HARYANA	March 15, 2010
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS	December 3, 2010
SURINDER KAUR Vs. PARMINDER KAUR	March 26, 2010
SURINDER KAUR Vs. SAMEER BHATIA	July 28, 2010
SURINDER KAUR Vs. KULWANT KAUR	August 16, 2010
SURINDER KAUR Vs. STATE OF PUNJAB	July 21, 2010
SURINDER KAUR AND ORS Vs. VIJAY KUMAR AND ORS	February 26, 2010
SURINDER KAUR CHADHA Vs. PRINCIPAL SECRETARY TO GOVT OF PUNJAB ETC	February 26, 2010
SURINDER KUMAR Vs. STATE OF HARYANA	February 24, 2010
SURINDER KUMAR Vs. SUDESH KUMAR	November 18, 2010
SURINDER KUMAR Vs. PRESIDING OFFICER ELECTION TRIBUNAL AND OTHERS	December 9, 2010
SURINDER KUMAR Vs. DHANI RAM BEDI	January 28, 2010
SURINDER KUMAR Vs. STATE OF PUNJAB	April 26, 2010
SURINDER KUMAR Vs. STATE OF PUNJAB	August 24, 2010
SURINDER KUMAR Vs. STATE OF HARYANA	September 1, 2010
SURINDER KUMAR Vs. DIRECTOR, RURAL DEVELOPMENT, PANCHAYATS	November 18, 2010
SURINDER M KHANDHAR Vs. UNION TERRITORY CHANDIGARH AND ANR	December 16, 2010
SURINDER MOHAN JOSHI Vs. STATE OF PUNJAB AND ORS	October 7, 2010
SURINDER MOHAN SAINI AND ORS Vs. STATE OF HARYANA AND ANR	December 9, 2010
SURINDER NATH Vs. STATE OF PUNJAB AND ORS	August 31, 2010
SURINDER NEHRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	December 6, 2010
SURINDER PAL Vs. STATE OF PUNJAB	February 24, 2010
SURINDER PAL Vs. SANDEEP MEHTA AND ANR	December 2, 2010
SURINDER PAL Vs. RAINBOW PROMOTERS PVT. LTD.	October 1, 2010
SURINDER PAL Vs. HARNEK SINGH	January 18, 2010
SURINDER PAL @ BHATTI AND OTHERS Vs. STATE OF PUNJAB	April 8, 2010
SURINDER PAL BANSAL AND ORS Vs. PUNJAB FINANCIAL CORPORATION	April 8, 2010
SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS	February 2, 2010
SURINDER PAL SINGH Vs. HARPREET SINGH AND ANR	October 25, 2010
SURINDER PAL SINGH Vs. RUPINDER PAL KAUR	November 10, 2010
SURINDER PAL SINGH PASRICHA Vs. BHARAT PETROLEUM CORPORATION LTD AND ANR	September 30, 2010
SURINDER PAUL SONI Vs. PREM NATH KHER	December 2, 2010
SURINDER SABHARWAL Vs. DIRECTOR GENERAL, CRPF	May 11, 2010
SURINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 6, 2010
SURINDER SINGH Vs. PARMINDER SINGH	August 18, 2010
SURINDER SINGH Vs. STATE OF HARYANA	November 17, 2010
SURINDER SINGH Vs. PALA	August 25, 2010
SURINDER SINGH Vs. STATE OF HARYANA	September 6, 2010
SURINDER SINGH Vs. STATE OF PUNJAB	July 3, 2010
SURINDER SINGH Vs. STATE OF PUNJAB	May 5, 2010
SURINDER SINGH Vs. NARINDER SINGH	August 9, 2010
SURINDER SINGH Vs. STATE OF PUNJAB	July 30, 2010
SURINDER SINGH Vs. STATE OF PUNJAB	November 10, 2010
SURINDER SINGH Vs. STATE OF HARYANA	June 3, 2010
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS	September 16, 2010
SURINDER SINGH ALIAS S S TOMAR Vs. UNION TERRITORY OF CHANDIGARH	January 28, 2010
SURINDER SINGH AND ORS Vs. STATE OF HARYANA AND ORS	December 17, 2010
SURINDER SINGH AND ORS Vs. KALYAN SINGH AND ORS	September 6, 2010
SURINDER SINGH AND ORS Vs. STATE OF U T	December 17, 2010
SURINDER SINGH DHILLON Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
SURINDER SINGH DHILLON Vs. AVTAR SINGH	April 6, 2010
SURINDER SINGH GILL Vs. RAVI LAMBA	January 21, 2010
SURINDRA KUMAR MISHRA Vs. STATE OF HARYANA	September 9, 2010
SURJAN SINGH Vs. NIRANJAN SINGH	April 22, 2010
SURJEET Vs. STATE OF HARYANA	July 9, 2010
SURJIT KAUR Vs. SHANTI DEVI	August 12, 2010
SURJIT KAUR Vs. JAIMAT RAI	February 4, 2010
SURJIT KAUR Vs. STATE OF PUNJAB AND ORS	November 22, 2010
SURJIT KAUR Vs. KARTAR KAUR	January 6, 2010
SURJIT KAUR & OTHERS Vs. BALWINDER KAUR & OTHERS	August 26, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	May 4, 2010
SURJIT SINGH Vs. RAKESH KUMAR	January 28, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	December 13, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	January 13, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	January 20, 2010
SURJIT SINGH Vs. GURNAM SINGH	October 27, 2010
SURJIT SINGH Vs. SURINDER KAUR	October 11, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	February 15, 2010
SURJIT SINGH Vs. STATE OF PUNJAB	September 8, 2010
SURJIT SINGH Vs. MOHANJIT SINGH AND ORS	April 28, 2010
SURJIT SINGH Vs. JAGROOP ALIAS JAGGU AND ORS	August 2, 2010
SURJIT SINGH Vs. BALBIR SINGH	February 9, 2010
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS	July 26, 2010
SURJIT SINGH Vs. MANJIT SINGH AND ANR	November 25, 2010
SURJIT SINGH @ KAKU Vs. STATE OF HARYANA	April 30, 2010
SURJIT SINGH @ RANJIT SINGH Vs. STATE OF PUNJAB AND ANR	September 9, 2010
SURJIT SINGH @ SEETA SINGH Vs. BAHADUR SINGH	November 29, 2010
SURJIT SINGH ALIAS BAGGA Vs. STATE OF PUNJAB	September 17, 2010
SURJIT SINGH ALIAS GOPI AND ANR Vs. STATE OF PUNJAB AND ORS	October 15, 2010
SURJIT SINGH ALIAS SEET AND ANOTHER Vs. STATE OF PUNJAB	August 13, 2010
SURJIT SINGH AND ANR Vs. STATE OF PUNJAB AND ANR	December 16, 2010
SURJIT SINGH AND ANR Vs. STATE OF PUNJAB	May 6, 2010
SURJIT SINGH AND ANR Vs. HARBHAJAN SINGH AND ANR	November 25, 2010
SURJIT SINGH AND ANR Vs. SUDARSHAN KAUR AND ANR	December 9, 2010
SURJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	April 9, 2010
SURJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	August 6, 2010
SURJIT SINGH AND ORS Vs. STATE OF PUNJAB	June 4, 2010
SURJIT SINGH AND ORS Vs. GURMIT SINGH AND ORS	January 22, 2010
SURJIT SINGH RAMGARIA Vs. SOMA	July 14, 2010
SURMAIL SINGH Vs. STATE OF PUNJAB AND ORS	August 26, 2010
SURMUKH SINGH Vs. STATE OF PUNJAB	May 14, 2010
SURYA STEEL INDUSTRIES Vs. COMMISSIONER OF C EX	July 12, 2010
SUSHIL KUMAR Vs. PUNJAB PUBLIC SERVICE COMMISSION	December 13, 2010
SUSHIL KUMAR Vs. KOMAL SIDHU	December 8, 2010
SUSHIL KUMAR Vs. LAJJA RAM ALIAS LAJ RAM	January 25, 2010
SUSHIL KUMAR Vs. STATE OF HARYANA	February 11, 2010
SUSHIL KUMAR Vs. STATE OF HARYANA	January 14, 2010
SUSHIL KUMAR Vs. STATE OF HARYANA	September 28, 2010
SUSHIL KUMAR Vs. STATE OF HARYANA	December 2, 2010
SUSHIL KUMAR @ VICKY Vs. STATE OF PUNJAB	March 16, 2010
SUSHIL KUMAR AND ANOTHER Vs. STATE OF HARYANA	September 1, 2010
SUSHIL KUMAR SAINI Vs. STATE OF HARYANA	May 10, 2010
SUSHILA REHANI Vs. SURJIT KAUR	September 30, 2010
SUSHILA SHARMA Vs. STATE OF HARYANA	September 22, 2010
SWAMI DHARAMCHAND SECOND SCHOOL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR	October 6, 2010
SWAMI SHIVANANDA MEMORIAL INSTITUTE OF FINE ARTS AND CRAFTS Vs. UNION TERRITORY OF CHANDIGARH AND ORS	October 11, 2010
SWARAJ MAZDA LIMITED Vs. STATE OF PUNJAB	April 6, 2010
SWARAN KAUR Vs. STATE OF PUNJAB AND OTHERS	September 6, 2010
SWARAN KAUR AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS	August 24, 2010
SWARAN SETHI Vs. MODLAND WEARS PVT. LIMITED	March 9, 2010
SWARAN SINGH Vs. STATE OF PUNJAB	April 28, 2010
SWARAN SINGH Vs. STATE OF PUNJAB	November 30, 2010
SWARAN SINGH Vs. STATE OF PUNJAB	March 17, 2010
SWARAN SINGH Vs. STATE OF HARYANA AND ANR	April 20, 2010
SWARAN SINGH Vs. FINANCIAL COMMISSIONER APPEALS I PUNJAB	January 7, 2010
SWARAN SINGH Vs. STATE OF PUNJAB	November 10, 2010
SWARANJIT KAUR Vs. STATE OF PUNJAB AND ANR	December 17, 2010
SWARN KANTA AND ANOTHER Vs. AMAR CHAND TAMRA AND OTHERS	December 24, 2010
SWARN KAUR Vs. HARDIAL SINGH	October 28, 2010
SWARN RAM Vs. JAIMAL RAM	March 4, 2010
SWEETY AND ANR Vs. STATE OF PUNJAB AND ORS	December 24, 2010
SWINDER KAUR Vs. STATE OF PUNJAB	January 27, 2010
T.V. DEALERS ASSOCIATION, GARHSHANKAR Vs. STATE OF PUNJAB	May 19, 2010
TAHIR HUSSAIN AND ORS Vs. STATE OF HARYANA AND ORS	November 16, 2010
TAMANA NURSURY Vs. SATISH CHANDRA	November 15, 2010
TAPINDER SINGH Vs. STATE OF PUNJAB	April 23, 2010
TARA CHAND Vs. STATE OF PUNJAB	February 26, 2010
TARA CHAND AND ANR Vs. HARI SINGH AND ORS	December 2, 2010
TARA SINGH Vs. STATE OF PUNJAB	August 17, 2010
TARA SINGH Vs. STATE OF PUNJAB	February 15, 2010
TARA SINGH Vs. PUNJABI UNIVERSITY	January 13, 2010
TARANDEEP SINGH @ BITTU AND Vs. STATE OF PUNJAB	September 17, 2010
TARANVIR SINGH Vs. STATE OF PUNJAB	July 28, 2010
TARLOCHAN SINGH Vs. VEERPAL KAUR	October 28, 2010
TARLOCHAN SINGH Vs. WASSAN SINGH	November 2, 2010
TARLOCHAN SINGH Vs. STATE OF PUNJAB	November 2, 2010
TARLOCHAN SINGH Vs. STATE OF PUNJAB	February 4, 2010
TARLOCHAN SINGH Vs. KASHMIR SINGH	May 11, 2010
TARLOCHAN SINGH Vs. STATE OF PUNJAB	November 10, 2010
TARLOCHAN SINGH ALIAS TOCHI Vs. STATE OF PUNJAB	December 16, 2010
TARLOK SINGH Vs. RANDHIR CHLOTRA	November 1, 2010
TARLOK SINGH Vs. STATE OF PUNJAB	March 15, 2010
TARLOK SINGH Vs. PUNJAB STATE AND ORS	August 10, 2010
TARSEM CHAND Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 6, 2010
TARSEM KUMAR Vs. STATE OF HARYANA	July 1, 2010
TARSEM LAL Vs. SUPERINTENDENT CANAL OFFICER	September 10, 2010
TARSEM LAL Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LIMITED AND OTHERS	July 20, 2010
TARSEM LAL Vs. STATE OF PUNJAB	October 27, 2010
TARSEM LAL Vs. STATE OF PUNJAB	September 7, 2010
TARSEM SINGH Vs. KARAMJIT KAUR AND ORS	September 6, 2010
TARSEM SINGH Vs. PRITPAL SINGH	November 1, 2010
TARSEM SINGH AND ANR Vs. STATE OF PUNJAB AND ORS	December 10, 2010
TARUN CHABBRA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL	January 26, 2010
TARUN KUMAR AND HARBANS SINGH AND ANR Vs. STATE	April 29, 2010
TATA SKY LIMITED Vs. STATE OF PUNJAB AND ANR	October 25, 2010
TEA LEAVES Vs. STATE OF PUNJAB	January 28, 2010
TEHAL SINGH AND ORS Vs. SAWARAN SINGH AND ORS	October 15, 2010
TEJ BHAN COTTON GINNING & PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX	December 7, 2010
TEJ KAUR Vs. STATE OF PUNJAB	December 3, 2010
TEJ PAL AND ANR Vs. HARI SINGH AND ORS	March 4, 2010
TEJ RAM Vs. MAHESH	January 13, 2010
TEJ RAM Vs. STATE OF HARYANA	April 28, 2010
TEJ RAM Vs. STATE OF HARYANA	November 16, 2010
TEJ SINGH Vs. SHAKUNTLA	February 1, 2010
TEJA SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB	January 28, 2010
TEJA SINGH Vs. BALWANT SINGH	September 20, 2010
TEJA SINGH Vs. AMAR SINGH	February 2, 2010
TEJA SINGH ALIAS CHANNA SON , HARJINDER SINGH Vs. STATE OF PUNJAB	December 2, 2010
TEJA SINGH AND ANR Vs. PARKASH KAUR AND ORS	October 8, 2010
TEJA SINGH AND ORS Vs. TEJO AND ORS	December 3, 2010
TEJA SINGH AND ORS Vs. STATE OF PUNJAB	April 6, 2010
TEJBALKAR SINGH Vs. STATE OF PUNJAB AND ORS.	August 18, 2010
TEJBIR Vs. STATE OF HARYANA	February 10, 2010
TEJINDER KAUR Vs. STATE OF PUNJAB	September 15, 2010
TEJINDER SETHI Vs. STATE OF UNION TERRITORY CHANDIGARH	November 26, 2010
TEJINDER SINGH @ BILLA Vs. STATE OF PUNJAB	February 8, 2010
TEJINDERJIT SINGH BAINS AND ANR Vs. VIJAY KUMAR	November 8, 2010
TEJINDERKAUR @ TEJINDERJIT KAUR Vs. STATE OF PUNJAB	February 10, 2010
TEJPAL Vs. STATE OF HARYANA	May 5, 2010
TEJRAM Vs. RAKESH KUMAR	December 10, 2010
TEK CHAND Vs. UNION OF INDIA AND ANOTHER	July 28, 2010
TEK CHAND GUPTA Vs. AVTAR SINGH	September 1, 2010
TEK RAM Vs. STATE OF HARYANA	November 18, 2010
TELU RAM AND ORS Vs. NIRANJAN SINGH AND ORS	October 5, 2010
THAKAR DASS Vs. SURJIT SINGH	February 23, 2010
THAKAR DASS AND ORS Vs. STATE OF HARYANA	June 14, 2010
THANA SINGH Vs. STATE OF PUNJAB AND OTHERS	August 10, 2010
THARU RAM Vs. JATINDE SINGH	January 21, 2010
THAWAR SINGH Vs. UNION OF INDIA	January 15, 2010
THE COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE	July 5, 2010
THE NEW INDIA ASSURANCE Vs. HOSHIAR SINGH	November 25, 2010
THE PRADESH1YA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LIMITED (PICUP) Vs. C.M. JAIN, EX-M.D. LA NEDICAL DEVISES LIMITED AND ORS.	May 12, 2010
THROUGH JAIL Vs. STATE OF PUNJAB	November 26, 2010
TIKA RAM EDUCATION SOCIETY (REGD ), SONEPAT Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
TIKKA SINGH Vs. STATE OF PUNJAB	September 8, 2010
TILAK RAJ Vs. RAKESH KUMAR ARYA AND ORS	November 23, 2010
TIRATH RAM AND ANR Vs. STATE OF PUNJAB	May 3, 2010
TIRATH SINGH Vs. STATE OF PUNJAB	December 3, 2010
TIRLOCHAN SINGH Vs. STATE OF HARYANA	November 11, 2010
TITU PETER Vs. MOHINDER PAL SINGH	May 28, 2010
TOLA RAM Vs. STATE OF HARYANA	May 6, 2010
TONA ALIAS PAWAN Vs. STATE OF HARYANA	June 4, 2010
TOTA RAM Vs. MAHENDER AND ANOTHER	September 6, 2010
TRADE LINK LIMITED AND ANR. Vs. VARINDER KUMAR AND ORS.	September 20, 2010
TRANSPORT WINGS (CAL) PVT LTD Vs. SHAMSHER SINGH	October 13, 2010
TRANSWAY FREIGHT CARRIER (P) LTD Vs. STATE OF PUNJAB AND ORS	September 1, 2010
TRILOK CHAND Vs. STATE OF HARYANA	July 21, 2010
TRILOK SINGH Vs. PRESIDING OFFICER	February 24, 2010
TRIPTA DEVI Vs. RAM PIARI AND ORS	April 30, 2010
TRISHALA DEVI Vs. STATE OF HARYANA AND ANOTHER	December 1, 2010
TRPUTI UDYOG LTD. Vs. STATE OF HARYANA	August 16, 2010
TULSI RAM Vs. STATE OF HARYANA	May 21, 2010
U P STATE ROAD TRANS CORPN Vs. SUKHDEEP KAUR	April 19, 2010
U.T. CHANDIGARH Vs. M/S KRISHAN CHAND GANESH DASS VINAY KUMAR AND CO	May 5, 2010
UBEL COMPANY Vs. JASWINDER KAUR	May 21, 2010
UCO BANK Vs. ASHWANI KUMAR SHARMA	February 1, 2010
UCO BANK Vs. VED PARKASH AND ORS	November 30, 2010
UDAI BHAN AND ORS Vs. CHATRI AND ANR	May 4, 2010
UDAI CHAND Vs. STATE OF HARYANA	April 9, 2010
UDAI SINGH SON OF SULTAN Vs. STATE OF HARYANA	November 8, 2010
UDASI DHARAMSHALA JANDOLI Vs. BAGICHA SINGH	May 13, 2010
UDE SINGH Vs. CHANDER	May 10, 2010
UDHAM KAUR Vs. AJIT SINGH	February 23, 2010
UDHAM SINGH AND ORS Vs. STATE OF HARYANA	November 15, 2010
UDHAM SINGH SON OF BAAJ SINGH Vs. STATE OF PUNJAB	December 2, 2010
UDHEY SINGH @ UDHAM SINGH AND ANR Vs. STATE OF PUNJAB	December 13, 2010
UDITECH CONSTRUCTION PRIVATE LIMITED Vs. HARYANA STATE AND ANOTHER	September 6, 2010
UJAGAR SINGH Vs. STATE OF PUNJAB	April 9, 2010
UJAGAR SINGH Vs. DALJITY SINGH	January 14, 2010
UJAGAR SINGH Vs. BADAN SINGH	May 4, 2010
UJAGAR SINGH ETC. Vs. STATE OF PUNJAB ETC.	September 7, 2010
ULFAT RAI SAHOTA Vs. STATE OF PUNJAB	July 7, 2010
UMAR KHAN Vs. SHEODAN	February 26, 2010
UMED SINGH Vs. STATE OF HARYANA	January 20, 2010
UMED SINGH Vs. STATE OF HARYANA	April 30, 2010
UMESH GUPTA Vs. STATE OF U T CHANDIGARH	September 1, 2010
UMRAOLI Vs. PURAN	September 7, 2010
UNION OF INDIA Vs. MADAN LAL	November 1, 2010
UNION OF INDIA Vs. JASWANT SINGH	October 4, 2010
UNION OF INDIA Vs. SARLA	May 3, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 8, 2010
UNION OF INDIA Vs. R M AHLUWALIA	April 7, 2010
UNION OF INDIA Vs. REETA	March 8, 2010
UNION OF INDIA Vs. EX SIGMN GURNAM SINGH	November 10, 2010
UNION OF INDIA Vs. PYARE LAL AND SONS AND ANR	October 26, 2010
UNION OF INDIA Vs. MEGH RAJ AND OTHERS	December 6, 2010
UNION OF INDIA Vs. ASHWANI KUMAR MINHAS	September 30, 2010
UNION OF INDIA Vs. KRISHNA CONSTRUCTION COMPANY	September 10, 2010
UNION OF INDIA Vs. MAKHAN SINGH	February 8, 2010
UNION OF INDIA Vs. R C MEENA	August 4, 2010
UNION OF INDIA Vs. PHOOLSAYE	May 20, 2010
UNION OF INDIA Vs. RAM AVTAR	March 25, 2010
UNION OF INDIA Vs. KHARAKA SINGH AND ANOTHER	April 22, 2010
UNION OF INDIA Vs. SARIPAM	April 21, 2010
UNION OF INDIA Vs. CESTAT	February 15, 2010
UNION OF INDIA Vs. KHUSHBASH SINGH	March 31, 2010
UNION OF INDIA Vs. BRIJ LAL	March 9, 2010
UNION OF INDIA Vs. DHEERAJ GUPTA	May 24, 2010
UNION OF INDIA (UOI) AND ORS ETC ETC Vs. KULDEEP RAI AND ORS ETC ETC	April 27, 2010
UNION OF INDIA AND ANR Vs. HARNAM SINGH AND ANR	October 11, 2010
UNION OF INDIA AND ORS Vs. PAWAN AND CO	March 4, 2010
UNION OF INDIA AND ORS Vs. SURINDER KAUR	August 23, 2010
UNION OF INDIA AND ORS Vs. NO 2986959 N EX-SEP SATPAL SINGH	November 25, 2010
UNION OF INDIA AND ORS Vs. RAGVIR SINGH LALOTRA	October 15, 2010
UNION OF INDIA AND OTHERS Vs. MANGAL SINGH AND ANOTHER	October 13, 2010
UNION OF INDIA AND OTHERS Vs. JAGGAR SINGH	July 27, 2010
UNION OF INDIA AND OTHERS Vs. AVTAR SINGH	December 2, 2010
UNION OF INDIA AND OTHERS Vs. MALKIAT SINGH	September 6, 2010
UNION OF INDIA AND OTHERS Vs. EX-MAJOR GURRAJ KARAN SINGH SARAON	September 6, 2010
UNION OF INDIA AND OTHERS Vs. AMARJIT SINGH	September 1, 2010
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	December 6, 2010
UNION OF INDIA AND OTHERS Vs. SHASHI BHUSHAN AND ANOTHER	July 26, 2010
UNION RUBBER MILLS Vs. STATE OF HARYANA AND ORS	May 29, 2010
UNION TERRITORY Vs. NACHHATTAR SINGH AND ORS UNION OF INDIA UNION TERRITORY	March 5, 2010
UNION TERRITORY AND ANR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS	July 13, 2010
UNION TERRITORY CHANDIGARH ADMINISTRATION Vs. SHASHI BALA	January 28, 2010
UNION TERRITORY OF CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH	September 30, 2010
UNION TERRITORY OF CHANDIGARH AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS	October 12, 2010
UNION TERRITORY THROUGH SECRETARY TRANSPORT AND ANR. Vs. TULSI RAM AND ANR.	October 11, 2010
UNION TERRITORY, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH CHANDIGARH AND ANOTHER	July 14, 2010
UNION TERRITORY, CHANDIGARH Vs. BIMAL PARKASH	September 6, 2010
UNITED COMMERCIAL BANK Vs. LALIT BAHRI	August 17, 2010
UNITED INDIA INSURANCE CO LIMITED Vs. ANGREJ SINGH	May 20, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAM RATTI	July 29, 2010
UNITED INDIA INSURANCE CO LTD Vs. SANTRA DEVI	August 5, 2010
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA	April 22, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAJVINDER KAUR	August 16, 2010
UNITED INDIA INSURANCE CO LTD Vs. KANTA BANSAL	August 12, 2010
UNITED INDIA INSURANCE CO LTD Vs. KITABO DEVI	August 6, 2010
UNITED INDIA INSURANCE CO LTD Vs. RAMJI LAL	August 24, 2010
UNITED INDIA INSURANCE CO.LTD Vs. RAMRATI	September 29, 2010
UNITED INDIA INSURANCE COMPANY Vs. USHA GOYAL AND ORS	August 27, 2010
UNITED INDIA INSURANCE COMPANY Vs. TARAWANTI AND ORS	July 23, 2010
UNITED INDIA INSURANCE COMPANY Vs. ASHISH KUMAR AND ORS	March 5, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALBEER KAUR AND	August 27, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAMLA DEVI AND OTHERS	August 30, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SOM WATI	September 22, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARLAD RAI	August 6, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KORA DEVI	January 8, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJWINDER KAUR	August 10, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. LAKHWINDER SINGH	February 18, 2010
UNITED INDIA INSURANCE COMPANY LTD Vs. SHAM LAL	April 8, 2010
UNITED NEWS OF INDIA Vs. PRESIDING OFFICER	April 7, 2010
UNITED SERVICES COOPERATIVE HOUSE BUILDING SOCIETY AND ORS Vs. CHANDIGARH ADMINISTRATION AND ANOTHER AND ORS	December 7, 2010
UPINDER SHARMA Vs. STATE OF PUNJAB	September 15, 2010
UPKAR SINGH Vs. HARPARKASH KAUR AND ORS	March 12, 2010
URBAN IMPROVEMENT COMPANY PVT LTD Vs. NATIONAL HYDRO POWER CORPORATION AND ANR	October 11, 2010
URBAN IMPROVEMENT COMPANY PVT LTD Vs. NARIONAL HYDRO POWER CORPORATION	October 11, 2010
URMILLA DEVI Vs. STATE OF HARYANA	November 15, 2010
USHA DEVI Vs. SHASHI BHUSHAN AND ORS	February 5, 2010
USHA RANI Vs. JASWINDER SINGH	September 22, 2010
USHA RANI Vs. DHARAMBIR AND ORS	January 25, 2010
USHA RANI Vs. SHIV CHARAN	March 4, 2010
USHA RANI CHHABRA Vs. PRESIDING OFFICER LABOUR COURT-III AND ANR	August 4, 2010
USHNAK SINGH Vs. PUNJAB STATE	January 20, 2010
UTTAM CHAND Vs. STATE OF PUNJAB AND ORS	November 22, 2010
UTTAM SINGH Vs. SOHAN SINGH	August 6, 2010
UTTAM SINGH YADAV Vs. LIFE INSURANCE CORPORATION OF INDIA	January 14, 2010
UTTAR HARYANA BIJLI VITRAN NIGAM AND ANR Vs. DEEPAK GOEL	September 17, 2010
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. RAM DAYAL GUPTA	April 19, 2010
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. RASIDA	September 30, 2010
UTTARAKHAND STATE TRANSPORT CORPORATION Vs. JASPAL KAUR	April 30, 2010
V K HANDA Vs. UCO BANK	April 21, 2010
V K TANDON Vs. U T CHANDIGARH	August 11, 2010
V S SIWACH Vs. STATE OF HARYANA AND OTHERS	September 7, 2010
V.K. KAPOOR Vs. STATE OF HARYANA	October 29, 2010
VANDANA DHADWAL AND ANOTHER Vs. PUNJAB UNIVERSITY, SECTOR 14, CHANDIGARH AND OTHERS	February 4, 2010
VANDANA SIDHU ALIAS VANDANA SHARMA AND ANR Vs. U T ADMINISTRATION	September 16, 2010
VARENDER SWARUP EDUCATION FOUNDATION Vs. B K SAINI	November 18, 2010
VARINDER KAUR Vs. HARVINDER SINGH	September 6, 2010
VARINDER KUMAR Vs. STATE OF PUNJAB AND ORS	August 5, 2010
VARINDER KUMAR Vs. STATE OF HARYANA	April 6, 2010
VARINDER KUMAR Vs. STATE OF PUNJAB	January 27, 2010
VARINDER KUMAR Vs. STATE OF PUNJAB	October 14, 2010
VARINDER PAL SINGH AND ANR Vs. GRAM PANCHAYAT, VILLAGE RAMGARH SARDARAN AND ORS	November 23, 2010
VARINDER SINGH Vs. STATE OF PUNJAB	December 13, 2010
VARINDERA CONSTRUCTION LTD Vs. CHANDIGARH HOUSING BOARD	January 14, 2010
VARPAUL SINGH Vs. STATE OF PUNJAB	April 19, 2010
VARUN @ GULLU AND SATYAWAN Vs. STATE OF HARYANA AND ORS	April 26, 2010
VARUN BEVERAGES LTD. Vs. STATE OF HARYANA AND OTHERS	September 6, 2010
VASDEV Vs. STATE OF PUNJAB	November 1, 2010
VASU KNITWEAR Vs. COMMISSIONER OF CENTRAL EXCISE AND ANR.	March 4, 2010
VASUDEV Vs. STATE OF PUNJAB	September 27, 2010
VED AND ORS Vs. MANI RAM AND ANR	November 15, 2010
VED KAUR Vs. ANITA POONIA	January 15, 2010
VED PAL Vs. STATE OF HARYANA	October 4, 2010
VED PAL AND ORS Vs. HARI OM AND ORS	December 10, 2010
VED PAL KAUSHAL Vs. HARCHARAN SINGH	September 7, 2010
VED PARKASH Vs. BHIM SINGH AND ANR	December 2, 2010
VED PARKASH Vs. STATE OF PUNJAB	January 14, 2010
VED PARKASH AND ANR Vs. STATE OF HARYANA AND ANR	December 1, 2010
VED PARKASH AND ORS Vs. STATE OF HARYANA AND ORS	May 5, 2010
VED PARKASH AND ORS Vs. GIAN CHAND AND ORS	March 15, 2010
VED PARKASH MISHRA Vs. U T ADMINISTRATION	August 3, 2010
VEENA Vs. SAROJ	August 12, 2010
VEENA KUMARI AND ORS Vs. STATE OF PUNJAB AND ANR	December 16, 2010
VEENA SAPRA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS	August 26, 2010
VEENA SETHI Vs. STATE OF PUNJAB AND ORS	August 23, 2010
VEENA SHARMA Vs. NAVEEN SHARMA	April 21, 2010
VEER CHAND Vs. STATE OF PUNJAB AND ORS	August 5, 2010
VEERO Vs. STATE OF PUNJAB AND ORS	August 26, 2010
VEERO DEVI Vs. CHANAN SINGH AND ORS	March 22, 2010
VEERPAL KAUR Vs. UNION TERRITORY, CHANDIGARH AND ANR	August 26, 2010
VERDHMAN INDIA PRODUCTS Vs. SULKSHAN LUTHRA	March 2, 2010
VICE CHANCELLOR, CHOUDHARY CHARAN SINGH AGRICULTURE UNIVERSITY AND ORS Vs. BIRMATI AND ANR	November 16, 2010
VICKY Vs. STATE OF HARYANA	October 4, 2010
VICKY HIRA AND ORS Vs. STATE OF U T CHANDIGARH AND ORS	August 27, 2010
VICKY SON OF NEKI RAM Vs. STATE OF PUNJAB	October 15, 2010
VICKY SON OF S. SARDOOL SINGH Vs. STATE OF PUNJAB	September 27, 2010
VICTOR ROBINSON Vs. STATE INFORMATION COMMISSION	September 20, 2010
VICTORY MILLS Vs. COMMISSIONER OF INCOME TAX	December 13, 2010
VIDHYA MANDIR SENIOR SECONDARY SCHOOL Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT-I	May 20, 2010
VIDYA DEVI Vs. STATE OF PUNJAB AND ORS	July 29, 2010
VIJAN SINGH Vs. UNION OF INDIA	July 12, 2010
VIJAY @ VIJJAY AND ORS Vs. STATE OF HARYANA AND ANR	February 11, 2010
VIJAY KAPOOR Vs. KANTA KAPOOR	February 16, 2010
VIJAY KUMAR Vs. STATE OF PUNJAB	February 5, 2010
VIJAY KUMAR Vs. STATE OF PUNJAB	November 22, 2010
VIJAY KUMAR Vs. STATE OF PUNJAB	September 22, 2010
VIJAY KUMAR Vs. DILBAGH SINGH	July 29, 2010
VIJAY KUMAR Vs. OM PARKASH	August 2, 2010
VIJAY KUMAR Vs. SANTOSH JAIN AND ANR	October 1, 2010
VIJAY KUMAR Vs. KRISHAN KUMAR	January 15, 2010
VIJAY KUMAR Vs. STATE OF PUNJAB	January 13, 2010
VIJAY KUMAR Vs. RAKESH KUMAR AND ORS.	December 22, 2010
VIJAY KUMAR Vs. KARAM CHAND SHARMA AND ORS	November 8, 2010
VIJAY KUMAR ALIAS DHARIYA Vs. STATE OF HARYANA	January 21, 2010
VIJAY KUMAR SHARMA Vs. COMMISSIONER OF INCOME TAX	July 13, 2010
VIJAY KUMARI Vs. STATE OF PUNJAB AND ORS	October 7, 2010
VIJAY NAGPAL AND VIPIN NAGPAL Vs. CULTIVATORS HARYANA PVT LTD	November 1, 2010
VIJAY SINGH Vs. STATE OF HARYANA	December 9, 2010
VIJAY SINGH Vs. STATE OF HARYANA AND ORS	November 25, 2010
VIJAY SON OF MAHENDER SINGH Vs. STATE OF HARYANA AND ORS	November 26, 2010
VIJAYINDER Vs. STATE OF PUNJAB AND OTHERS	December 13, 2010
VIJENDER KUMAR Vs. ORIENTAL BANK OF COMMERCE AND ORS	July 26, 2010
VIKAS ALIAS RAJU AND ANR Vs. HARKESH KUMAR	May 6, 2010
VIKAS ALIAS VICKY AND ORS AND KISHAN LAL Vs. STATE OF HARYANA	April 22, 2010
VIKAS ALIAS VIKKI Vs. STATE OF HARYANA	December 23, 2010
VIKAS GUPTA Vs. STATE OF HARYANA	November 2, 2010
VIKAS JAIN AND CHANDER MOHAN KOHLI Vs. STATE OF PUNJAB AND ANR	October 25, 2010
VIKAS MANGAL Vs. STATE OF PUNJAB	October 4, 2010
VIKAS MANGAL Vs. STATE OF PUNJAB	September 1, 2010
VIKAS SEHGAL Vs. STATE OF PUNJAB	March 8, 2010
VIKASH KUMAR Vs. HARYANA STATE POLLUTION CONTROL BOARD	January 13, 2010
VIKKY Vs. STATE OF HARYANA	December 16, 2010
VIKLANG SANG Vs. STATE OF HARYANA AND ORS	March 18, 2010
VIKLANG SANG, HARYANA Vs. STATE OF HARYANA	May 27, 2010
VIKRAM AND ORS Vs. STATE OF HARYANA	July 23, 2010
VIKRAM BAKSHI Vs. STATE OF HARYANA	July 7, 2010
VIKRAM SINGH Vs. STATE OF HARYANA	December 16, 2010
VIKRAM SINGH Vs. NAND GOPAL	January 11, 2010
VIKRAM SINGH Vs. STATE OF HARYANA	September 27, 2010
VIKRAMJIT SINGH Vs. STATE OF PUNJAB	April 19, 2010
VIKRANT LIFE SCIENCES P LTD Vs. STATE OF PUNJAB	November 1, 2010
VIMAL KUMAR ALIAS BIMAL CHAND GUPTA Vs. SATISH CHAND	February 25, 2010
VIMLA KALIA Vs. STATE OF HARYANA	November 1, 2010
VINAYAK TRADERS Vs. KAPISTHAL RICE INTERNATIONAL	September 15, 2010
VINAYAK TRADERS Vs. KAPISTHAL RICE INTERNATIONAL AND ANR	May 6, 2010
VINEET AGGARWAL Vs. BRIJBALA AND ANR	March 19, 2010
VINEET HANDA Vs. M/S OZO MEDIA ESTATE LTD.	July 2, 2010
VINEETA KAPOOR Vs. STATE OF HARYANA	January 27, 2010
VINEY KUMAR Vs. C L MALHOTRAHOSIERY	January 25, 2010
VINIT KHERA Vs. SEWA SINGH	August 16, 2010
VINOD Vs. STATE OF HARYANA	August 5, 2010
VINOD Vs. STATE OF HARYANA	April 6, 2010
VINOD Vs. MUKESH	October 28, 2010
VINOD Vs. STATE OF HARYANA	November 22, 2010
VINOD KUMAR Vs. RAJ KUMAR	October 11, 2010
VINOD KUMAR Vs. STATE OF PUNJAB	September 8, 2010
VINOD KUMAR Vs. THE KARNAL IMPROVEMENT TRUST	May 4, 2010
VINOD KUMAR Vs. AVTAR SINGH	November 10, 2010
VINOD KUMAR ALIAS VINOD SADDI Vs. STATE OF PUNJAB	December 22, 2010
VINOD KUMAR AND ANR Vs. DEVI BAI AND ORS	April 26, 2010
VINOD KUMAR AND ANR Vs. ISHWAR DAYAL	August 13, 2010
VINOD KUMAR AND OTHERS Vs. MURTI HANUMANJI	August 3, 2010
VINOD KUMAR AND SANJEEV KUMAR Vs. STATE OF HARYANA AND VINOD KUMAR	July 27, 2010
VINOD KUMAR ARYA Vs. DALEL SINGH AHLAWAT	August 18, 2010
VINOD KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX AND ORS.	September 24, 2010
VINOD KUMAR MITTAL Vs. JAGANDEEP SINGH RANA	August 26, 2010
VINOD KUMAR SETH Vs. PUNJAB FINANCIAL CORPORATION CHANDIGARH	April 29, 2010
VINOD KUMARI Vs. RAMESH KUMAR	August 3, 2010
VINOD NAGAR Vs. PUSHPA DEVI	October 26, 2010
VIPAN DHAWAN SON OF SHAM SUNDER DHAWAN Vs. STATE OF PUNJAB	October 15, 2010
VIPAN KHANNA Vs. COMMISSIONER OF INCOME TAX	August 26, 2010
VIPAN KUMAR Vs. STATE OF PUNJAB	July 6, 2010
VIPIN KUMAR SON OF AMAR SINGH Vs. STATE OF HARYANA AND ANR	December 8, 2010
VIPIN KUMARI & ANR Vs. STATE OF PUNJAB & ORS	December 6, 2010
VIPIN LUTHRA AND ANR. Vs. VIKRAM KUMAR JAIN	November 23, 2010
VIPIN METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III	August 30, 2010
VIPIN RICE MILLS Vs. STATE OF PUNJAB AND ORS	December 9, 2010
VIPIN SETHI Vs. DILADAR SINGH	December 1, 2010
VIPUL LTD Vs. R P EMPIRES PVT LTD AND ORS	November 9, 2010
VIR BHAN Vs. STATE OF HARYANA AND ORS	November 16, 2010
VIR BHAN SINGH Vs. FCI AND ANOTHER	July 7, 2010
VIR PARKASH Vs. USHA RANI	July 20, 2010
VIRAT PAL AND ORS. Vs. MAM RAJ AND ORS.	November 16, 2010
VIRENDER ALIAS BITTU Vs. STATE OF HARYANA	June 4, 2010
VIRENDER KUMAR Vs. STATE OF HARYANA AND ORS	November 17, 2010
VIRENDER REDHU & OTHERS Vs. STATE OF HARYANA & OTHERS	January 6, 2010
VIRENDER SINGH Vs. STATE OF HARYANA	December 6, 2010
VIRENDER SINGH Vs. HARYANA STAFF SELECTION COMMISSION SECRETARY	August 25, 2010
VISHAL Vs. STATE OF PUNJAB	August 13, 2010
VISHAL Vs. UNION OF INDIA AND OTHERS	May 26, 2010
VISHAL JAIN Vs. AJAY KUMAR AND OTHERS	August 25, 2010
VISHAL JAIN Vs. RANI ATMA AND ORS	December 9, 2010
VISHAL MADAN Vs. STATE OF PUNJAB	January 27, 2010
VISHAL SINGH PANESAR Vs. STATE OF PUNJAB	March 18, 2010
VISHAV ADHYATMIK SANGH GROUP HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. HARYANA STATE AND ANR	December 23, 2010
VISHNU FRUIT TRADERS, FRUIT AND VEGETABLE COMMISSION AGENTS Vs. STATE OF PUNJAB AND ORS	August 31, 2010
VISHWA BANDHU AND ANOTHER Vs. NEW INDIA ASSURANCE CO. & ORS.	July 8, 2010
VISHWA MITTAR Vs. GOVT OF PUNJAB AND ORS	April 20, 2010
VISHWA MITTAR GARG Vs. CENTRAL BUREAU OF INVESTIGATION	August 25, 2010
VIVEK SAINI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS	September 15, 2010
WADSONS INDIA (P) LTD Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANR	August 31, 2010
WAHID SANDHAR SUGARS LTD. Vs. PUNJAB STATE ELECTRICITY BOARD	February 10, 2010
WASDEV AND OTHERS Vs. HARBANS LAL AND OTHERS	September 6, 2010
WATTAN CHAND AND ORS Vs. STATE OF PUNJAB	May 6, 2010
WAVE INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB	February 22, 2010
WAZEER SINGH GOYAT AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 3, 2010
WAZIR KHAN Vs. NARESH KUMAR AND ANOTHER	September 7, 2010
WILD LIFE CONSERVATION WARDEN Vs. MEER LAL AND ANOTHER	September 6, 2010
WING COMMANDER (RETD ) GURMAIL SINGH AND ORS Vs. UNION OF INDIA (UOI) AND ORS	April 20, 2010
WINSOME TEXTILE INDUSTRIES LIMITED Vs. MANGLA COTEX LIMITED	May 7, 2010
WRIGLEY INDIA PVT LTD Vs. COMMISSIONER OF C EX , CHANDIGARH	February 22, 2010
YAD RAM Vs. STATE OF HARYANA	July 13, 2010
YADVINDER SINGH AND ORS Vs. SMT MANJEET KAUR	November 26, 2010
YADWINDER DEEP SINGH Vs. UNION TERRITORY	September 21, 2010
YADWINDER SINGH Vs. STATE OF PUNJAB	May 4, 2010
YADWINDER SINGH Vs. STATE OF PUNJAB	December 17, 2010
YAKUB ALI Vs. RUBI	July 22, 2010
YASH PAL Vs. STATE OF PUNJAB AND ORS	December 23, 2010
YASH PAL AND ANR Vs. SAT GURU RICE MILLS AND ORS	July 26, 2010
YASH PAUL SINGH Vs. STATE OF PUNJAB AND ORS	November 8, 2010
YASHBIR Vs. STATE OF HARYANA	November 1, 2010
YOGESH KUMAR Vs. BEGRAJ	August 23, 2010
YOGESH MAHAJAN Vs. STATE INFORMATION COMMISSION PUNJAB	April 7, 2010
YOGINDER SINGH SON OF RAJ SINGH Vs. STATE OF HARYANA	December 7, 2010
YOUSAF MASIH Vs. J S YUHANNA	March 12, 2010
YUNUS Vs. AFJAL AND ANOTHER	July 28, 2010
ZANO AND ORS Vs. STATE OF PUNJAB	December 24, 2010
ZILE RAM Vs. STATE OF HARYANA	January 14, 2010
ZILE SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY	January 11, 2010
ZILE SINGH Vs. TARA CHAND	May 19, 2010
ZILE SINGH AND ANR Vs. STATE OF HARYANA	September 21, 2010
ZORA SINGH Vs. STATE OF HARYANA	January 11, 2010
ZORA SINGH Vs. STATE OF PUNJAB	January 13, 2010
ZORA SINGH Vs. STATE OF HARYANA	January 19, 2010

Year 2010 of HIGH COURT OF PUNJAB AND HARYANA

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