(MAJOR) HARSH VIVEK SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 23, 2009 |
A P RAHEJA Vs. STATE OF HARYANA
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July 21, 2009 |
A.B. SUGARS LIMITED Vs. STATE OF PUNJAB AND ORS.
|
September 1, 2009 |
AA ENTERPRISES Vs. J.S. SEKHON
|
January 16, 2009 |
AABHAS SPINNERS PVT. LTD. Vs. UNION OF INDIA (UOI)
|
September 23, 2009 |
AARTI Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY
|
March 20, 2009 |
AARUSHI JASWAL Vs. MEDICAL COUNCIL OF INDIA
|
April 2, 2009 |
ABDUL LATIF Vs. MASJID PATTI NIYAMATPUR
|
January 27, 2009 |
ABHEY SINGH Vs. ARJUN SINGH KIRPA RAM CHARITABLE TRUST
|
February 24, 2009 |
ABHEY SINGH AND ORS. Vs. RAMESH KUMAR AND ORS.
|
April 21, 2009 |
ABHEYRAM Vs. STATE OF HARYANA
|
July 14, 2009 |
ADARSH GUPTA Vs. STATE OF HARYANA
|
August 3, 2009 |
ADARSH KUMAR Vs. SUKHWANT SINGH
|
September 9, 2009 |
ADHISHWAR PARSHAD JAIN Vs. INDER PARKASH
|
January 21, 2009 |
ADHUNIK METALIKS LTD Vs. UNION OF INDIA
|
July 31, 2009 |
AGGARWAL B K O JHALLAUR TEHSIL BARNALA Vs. PRESIDING OFFICER LABOUR COURT PATIALA
|
December 17, 2009 |
AGGARWAL IRON STORE Vs. STATE OF PUNJAB
|
May 8, 2009 |
AGGARWAL RICE AND GENERAL MILLS Vs. STATE OF HARYANA AND ORS.
|
January 14, 2009 |
AGYA RAM Vs. U.T. ADMINISTRATION
|
March 4, 2009 |
AGYAKAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
January 12, 2009 |
AHSANUL HAQ Vs. PUNJAB FINANCIAL CORPORATION
|
May 27, 2009 |
AIR LIQUIDE NORTH INDIA P. LTD. Vs. HARYANA STEEL AND ALLOYS LTD.
|
March 26, 2009 |
AJAI SINGH Vs. GURINDER SINGH AND ORS.
|
May 26, 2009 |
AJAIB SINGH Vs. UNION OF INDIA AND OTHERS
|
July 24, 2009 |
AJAIB SINGH Vs. STATE (UNION TERRITORY),
CHANDIGARH
|
December 4, 2009 |
AJANTA EDUCATIONAL CENTRE Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANR.
|
August 4, 2009 |
AJAY Vs. SURENDER SINGH
|
September 24, 2009 |
AJAY CHOPRA Vs. STATE OF PUNJAB AND OTHERS
|
April 15, 2009 |
AJAY KASHYAP Vs. MOHINI NIJHAWAN
|
January 20, 2009 |
AJAY KUMAR VERMA Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2009 |
AJAY KUMAR YADAV Vs. HARYANA PUBLIC SERVICE COMMISSION
|
August 3, 2009 |
AJAY MADAN Vs. STATE OF HARYANA
|
April 1, 2009 |
AJAY MALIK Vs. STATE OF U.T.
|
June 22, 2009 |
AJIT Vs. STATE OF HARYANA
|
May 5, 2009 |
AJIT Vs. DHUP SINGH
|
August 11, 2009 |
AJIT KUMAR Vs. PRESIDING OFFICER
|
September 7, 2009 |
AJIT SINGH Vs. STATE OF PUNJAB
|
September 3, 2009 |
AJIT SINGH Vs. STATE OF HARYANA
|
December 7, 2009 |
AJIT SINGH Vs. JARNAIL SINGH AND ANR.
|
January 27, 2009 |
AJMER SINGH ALIAS RANA Vs. STATE OF PUNJAB
|
January 7, 2009 |
AJMER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 18, 2009 |
AJMER SINGH RAMANA Vs. STATE OF PUNJAB AND ANR.
|
August 27, 2009 |
AKASH GANGA Vs. STATE OF HARYANA
|
January 6, 2009 |
AKASH KALRA Vs. PERMILA DEVI
|
September 4, 2009 |
ALKA KOCHHAR Vs. DAVINDER KUMAR KOCHHAR
|
August 24, 2009 |
ALKA RANI Vs. MANOJ KUMAR
|
April 15, 2009 |
ALLIED DIGITAL SERVICES LTD. Vs. STATE OF PUNJAB AND ORS.
|
July 24, 2009 |
ALPHA DRUGS MAZDOOR UNION AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 6, 2009 |
ALTOS INDIA LTD Vs. STATE
|
January 21, 2009 |
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ANR.
|
April 23, 2009 |
AMANDEEP KAUR @ ROZI Vs. DEVINDER SINGH @ JASWINDER SINGH
|
April 20, 2009 |
AMANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2009 |
AMANDEEP SINGH Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY, LUDHIANA AND OTHERS
|
December 21, 2009 |
AMANDEEP SINGH GILL Vs. THE STATE OF PUNJAB THROUGH COLLECTOR AND ORS.
|
September 14, 2009 |
AMAR COMPANY Vs. RADHEY MAL RAM LAL
|
April 15, 2009 |
AMAR IQBAL SINGH Vs. STATE OF PUNJAB
|
March 3, 2009 |
AMAR KAUR Vs. PRESIDING OFFICER, SCHOOLS TRIBUNAL, PUNJAB AND OTHERS
|
January 8, 2009 |
AMAR LAL Vs. STATE OF PUNJAB
|
February 24, 2009 |
AMAR NATH Vs. MUNICIPAL CORPORATION, THROUGH ITS COMMISSIONER
|
March 2, 2009 |
AMAR SINGH Vs. JAGJIT SINGH AND OTHERS
|
August 7, 2009 |
AMAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 2009 |
AMAR SINGH Vs. AMARJIT SINGH
|
May 21, 2009 |
AMAR SINGH Vs. STATE OF HARYANA
|
September 4, 2009 |
AMAR SINGH Vs. HARCHET SINGH
|
December 7, 2009 |
AMAR SINGH Vs. STATE OF PUNJAB
|
April 2, 2009 |
AMAR SINGH AND ANR. Vs. AMARJIT SINGH AND ORS.
|
May 12, 2009 |
AMAR SINGH AND SONS Vs. HARYANA STATE THROUGH COLLECTOR AND ORS.
|
July 14, 2009 |
AMAR SINGH MISTRI Vs. BHAGWANTI
|
June 3, 2009 |
AMARJEET KAUR Vs. JOGINDER SINGH
|
January 12, 2009 |
AMARJIT KAUR Vs. SURINDERJIT SINGH
|
August 27, 2009 |
AMARJIT KAUR Vs. MOHINDER SINGH
|
November 18, 2009 |
AMARJIT SINGH Vs. PUNJAB STATE
|
July 17, 2009 |
AMARJIT SINGH Vs. THE MANAGING COMMITTEE, PREM CHAND MARKANDA S.D. COLLEGE FOR WOMEN AND ORS.
|
May 19, 2009 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
February 2, 2009 |
AMARJIT SINGH Vs. STATE OF HARYANA
|
March 24, 2009 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
August 17, 2009 |
AMARJIT SINGH Vs. BALDEV SINGH
|
October 24, 2009 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 27, 2009 |
AMARJIT SINGH Vs. JOGA SINGH
|
July 3, 2009 |
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 23, 2009 |
AMARJIT SINGH Vs. RAJWANT SINGH
|
January 13, 2009 |
AMARJIT SINGH SIDHU Vs. JEETMOHINDER SINGH SIDHU
|
March 21, 2009 |
AMARNATH Vs. MARUTI UDYOG LTD.
|
February 11, 2009 |
AMARVATI INFRASTRUCTURE PROJECTS PVT. LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 30, 2009 |
AMBA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2009 |
AMBUJA CEMENTS LTD Vs. UNION OF INDIA
|
February 10, 2009 |
AMEEK SINGH Vs. D.N. GAUR, CHIEF ENGINEER
|
November 20, 2009 |
AMI CHAND Vs. STATE OF HARYANA
|
January 6, 2009 |
AMIR CHAND Vs. G.R. DHIR
|
April 21, 2009 |
AMIT GANERIWALA Vs. STATE OF HARYANA
|
October 8, 2009 |
AMITA BANTA Vs. STATE OF HARYANA
|
December 8, 2009 |
AMNIDER KAUR Vs. STATE OF PUNJAB
|
November 27, 2009 |
AMRESH JAIN Vs. STATE THROUGH CBI
|
April 20, 2009 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
October 22, 2009 |
AMRIK SINGH Vs. STATE OF HARYANA
|
May 28, 2009 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 6, 2009 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
October 7, 2009 |
AMRIK SINGH Vs. KAKO BAI
|
March 23, 2009 |
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 23, 2009 |
AMRIK SINGH Vs. STATE OF HARYANA
|
November 20, 2009 |
AMRIK SINGH ZORA SINGH AND ANOTHER Vs. NARINDER SINGH AND OTHERS
|
December 2, 2009 |
AMRIT LAL Vs. NUSRAT
|
November 12, 2009 |
AMRIT LAL JINDAL AND SONS (HUF) Vs. WEALTH TAX OFFICER
|
September 15, 2009 |
AMRIT PAL SINGH Vs. GURPREET KAUR
|
July 29, 2009 |
AMRITPAL KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2009 |
AMRITSAR CENTRAL COOPERATIVE BANK LTD , AMRITSAR Vs. DEPUTY REGISTRAR (E) COOPERATIVE SOCIETIES, PUNJAB AND ANOTHER
|
July 15, 2009 |
ANAND GIRI MAHANT Vs. STATE OF HARYANA
|
October 28, 2009 |
ANAND KUMAR Vs. STATE OF HARYANA
|
September 3, 2009 |
ANAND SARRUP DASS CHELA MAHANT RAM SAWRUP DASS CHELA SHRI RATTAN DASS Vs. SARDAR SINGH AND ORS.
|
September 10, 2009 |
ANIL AND ORS. Vs. STATE OF HARYANA
|
April 17, 2009 |
ANIL DEWAN Vs. STATE
|
March 26, 2009 |
ANIL KUMAR Vs. EXECUTIVE ENGINEER
|
July 30, 2009 |
ANIL KUMAR Vs. STATE OF PUNJAB
|
March 21, 2009 |
ANIL KUMAR Vs. STATE OF PUNJAB
|
December 8, 2009 |
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 24, 2009 |
ANIL KUMAR @ SUNIL Vs. STATE OF HARYANA
|
March 26, 2009 |
ANIL KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
|
July 1, 2009 |
ANIL KUMAR DEV AND ANOTHER Vs. BRIJINDER KAUR AND ANOTHER
|
March 23, 2009 |
ANIL KUMAR JAGGI Vs. PRESIDING OFFICER
|
September 9, 2009 |
ANIL KUMAR KOHLI Vs. GENERAL PUBLIC
|
May 30, 2009 |
ANIL KUMAR UPPAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 2, 2009 |
ANIL RAJPUT Vs. STATE OF HARYANA
|
April 21, 2009 |
ANIL SHARMA Vs. STATE OF PUNJAB
|
April 15, 2009 |
ANIL SPINNERS Vs. UTTAR HARYANA BIJLI VITRAM NIGAM LTD. AND ORS.
|
September 25, 2009 |
ANIL TOOLS AND FORGINGS Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 16, 2009 |
ANISA BEGUM Vs. ASSTT. COLLECTOR OF CUSTOMS
|
May 7, 2009 |
ANITA RANI Vs. STATE OF PUNJAB AND ANR.
|
February 11, 2009 |
ANITA WIFE OF ANUP SINGH Vs. STATE OF HARYANA
|
December 1, 2009 |
ANJAL KUMAR @ ANGEL KUMAR Vs. STATE OF PUNJAB
|
October 30, 2009 |
ANKIT GARG Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
|
November 12, 2009 |
ANOKH SINGH Vs. STATE OF PUNJAB
|
April 18, 2009 |
ANOOP COOP. PRINTING & STATIONARY WORKS PRIMARY COOP. INDL. SOCIETY LTD Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
July 8, 2009 |
ANU RADHA Vs. STATE OF HARYANA AND OTHERS
|
July 1, 2009 |
ANURAJ Vs. SHEEL BUILDCON PRIVATE LTD
|
March 17, 2009 |
ARATI BRICK CO. VILLAGE KHARWAN Vs. STATE OF HARYANA
|
May 19, 2009 |
ARJAN SINGH Vs. STATE OF HARYANA
|
December 8, 2009 |
ARJUN SINGH Vs. MAHESH SONI
|
December 1, 2009 |
ARJUN SINGH Vs. RAJBIR SINGH
|
November 3, 2009 |
ARJUN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2009 |
ARPANA RESEARCH AND CHARITIES TRUST (REGD ) MADHUBAN Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER
|
February 24, 2009 |
ARPANA SHARMA Vs. RAJINDER SHARMA
|
May 30, 2009 |
ARTI DEVI Vs. SANJIV KAUSHAL
|
December 3, 2009 |
ARUN AGGARWAL Vs. SONIKA ARORA
|
December 17, 2009 |
ARUN KUMAR Vs. LAL CHAND
|
January 7, 2009 |
ARUN SABHARWAL Vs. ANIL SABHARWAL & ORS.
|
September 17, 2009 |
ARUNASH CHANDER KAUSHIK AND ORS. Vs. UNION TERRITORY
|
February 10, 2009 |
ARVIND BALONI Vs. ITAT AND ORS.
|
August 21, 2009 |
ARVIND KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
November 16, 2009 |
ARVIND SINGLA Vs. THE MANAGING COMMITTEE, VAISH TECHNICAL INSTITUTE AND ORS.
|
April 20, 2009 |
ARYA MITTER Vs. HARBANS LAL
|
May 18, 2009 |
ASHISH GOEL, ADVOCATE Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2009 |
ASHISH NAYYAR Vs. SHELLY NAYYAR
|
May 8, 2009 |
ASHOK CHAUHAN AND ORS. Vs. GOVERNMENT/STATE OF HARYANA AND ORS.
|
May 1, 2009 |
ASHOK KHANNA AND ORS Vs. TTK PHARMA LIMITED AND OTHERS
|
July 1, 2009 |
ASHOK KUMAR Vs. AMAN KUMAR
|
April 30, 2009 |
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 1, 2009 |
ASHOK KUMAR Vs. RAJ KUMAR MADAN MEMORIAL CHARITABLE TRUST
|
August 3, 2009 |
ASHOK KUMAR Vs. STATE OF PUNJAB
|
April 21, 2009 |
ASHOK KUMAR Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
November 4, 2009 |
ASHOK KUMAR Vs. VISHWAMITTER
|
December 4, 2009 |
ASHOK KUMAR @ PAPPU Vs. THE STATE OF HARYANA
|
May 27, 2009 |
ASHOK KUMAR CHADHA Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED
|
August 3, 2009 |
ASHOK KUMAR JAIN Vs. HARYANA IRON & STEEL ROLLING MILL
|
August 31, 2009 |
ASHOK KUMAR MAHAJAN Vs. STATE OF PUNJAB
|
December 1, 2009 |
ASHOK KUMAR PANDHI Vs. ASHWANI KUMAR PANDHI
|
March 2, 2009 |
ASHOK PASWAN Vs. STATE OF PUNJAB
|
April 1, 2009 |
ASHU & OTHERS Vs. STATE OF HARYANA
|
August 20, 2009 |
ASHU KUMAR Vs. NARENDER KUMARI
|
August 11, 2009 |
ASHWANI CHADHA Vs. ROOP LAL
|
February 27, 2009 |
ASHWANI KUMAR Vs. UNION OF INDIA & OTHERS
|
November 20, 2009 |
ASRA TRADING AND FINANCE PRIVATE LIMITED AND ANR. Vs. MADAN LAL AND ORS.
|
April 21, 2009 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIPUNAL CUM LABOUR COURT
|
February 2, 2009 |
ASSOCIATION OF PUNJAB SELF FINANCED COLLEGE OF EDUCATION Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2009 |
ASSOCIATION OF PUNJAB SELF FINANCED COLLEGES OF EDUCATION Vs. STATE OF PUNJAB AND OTHERS
|
March 10, 2009 |
ATMA RAM Vs. STATE OF HARYANA
|
December 3, 2009 |
ATMA RAM SOHAN LAL AGENCIES (P.) LTD Vs. UNION OF INDIA
|
May 21, 2009 |
ATMA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
December 4, 2009 |
ATMA SINGH S/O GURDIAL SINGH Vs. LACHHMAN DASS S/O WALAITI RAM
|
August 10, 2009 |
ATTAR SINGH Vs. AMARJIT SINGH
|
May 30, 2009 |
ATTAR SINGH Vs. SHER SINGH
|
July 8, 2009 |
AVENTIS PHARMACEUTICALS INC. AND AMR TECHNOLOGY Vs. BARR LABORATORIES, INC. RANBAXY LABOTATORIES LTD
|
July 1, 2009 |
AVERY INDIA LIMITED Vs. PRESIDING OFFICER, LABOUR COURT-III AND ANR.
|
July 31, 2009 |
AVTAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ORS
|
March 5, 2009 |
AVTAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
|
May 14, 2009 |
AVTAR SINGH Vs. RAJWANTI
|
May 11, 2009 |
AVTAR SINGH Vs. BHUPINDER SINGH
|
August 24, 2009 |
AVTAR SINGH Vs. SURJIT KAUR
|
August 18, 2009 |
AWADESH GOSWAMI Vs. K G KHOSLA
|
October 14, 2009 |
B. SINGH BHATTI Vs. STATE OF HARYANA AND ORS.
|
December 15, 2009 |
B.C. JAIN Vs. STATE OF U.T. CHANDIGARH
|
December 9, 2009 |
B.D. GOEL Vs. STATE OF HARYANA AND ORS.
|
May 7, 2009 |
B.K. DUPLEX BOARD LTD. Vs. SOUND FIBRE
|
May 14, 2009 |
B.R. MADAN Vs. COMMISSIONER OF INCOME TAX
|
August 28, 2009 |
BABA BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
April 15, 2009 |
BABBAR BHAN Vs. STATE OF HARYANA
|
November 12, 2009 |
BABITA LAUL Vs. VIJAY LAUL
|
April 16, 2009 |
BABU RAM Vs. STATE OF HARYANA
|
April 23, 2009 |
BABU RAM GUPTA Vs. RAM PAL SINGH AND ANR.
|
May 29, 2009 |
BABU SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2009 |
BABU SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
BABU SINGH Vs. SHAMSHER SINGH
|
November 9, 2009 |
BACHAN SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
|
January 7, 2009 |
BACHAN SINGH Vs. UNION TERRITORY, CHANDIGARH
|
April 27, 2009 |
BACHAN SINGH (NOW DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. GURSHARAN SINGH AND ORS.
|
May 19, 2009 |
BACHITTAR SINGH Vs. HARNEK SINGH
|
May 8, 2009 |
BADRI PARSHAD Vs. RAM NIWAS
|
May 5, 2009 |
BAGGAR SINGH @ GAGGI Vs. STATE OF HARYANA
|
August 12, 2009 |
BAGHEL SINGH Vs. KOTU KUMAR PHULL
|
August 28, 2009 |
BAGHEL SINGH Vs. RAJ KUMAR AND ORS.
|
April 21, 2009 |
BAHADUR SINGH Vs. STATE OF PUNJAB
|
April 23, 2009 |
BAHADUR SINGH Vs. JASWINDER KAUR
|
September 14, 2009 |
BAJRANG LAL Vs. RAM LAL TANTIA AND ORS.
|
February 6, 2009 |
BAL CHAND PARDEEP KUMAR Vs. STATE OF PUNJAB AND ANR.
|
February 17, 2009 |
BAL KRISHAN Vs. BHIM SAIN ARYA
|
May 18, 2009 |
BALBIR CHAND Vs. FINANCIAL COMMISSIONER
|
October 30, 2009 |
BALBIR KAUR Vs. HARJINDER SINGH
|
July 27, 2009 |
BALBIR KAUR Vs. CHARANJIT SINGH
|
January 16, 2009 |
BALBIR KAUR Vs. RESHAM SINGH
|
July 27, 2009 |
BALBIR KAUR Vs. PRESIDING OFFICER AND ANOTHER
|
February 27, 2009 |
BALBIR KAUR Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
|
December 2, 2009 |
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 21, 2009 |
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
November 9, 2009 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
May 6, 2009 |
BALBIR SINGH Vs. HARBANS SINGH
|
February 10, 2009 |
BALBIR SINGH Vs. STATE OF HARYANA
|
November 18, 2009 |
BALBIR SINGH Vs. STATE OF HARYANA
|
December 14, 2009 |
BALBIR SINGH Vs. STATE OF HARYANA
|
December 21, 2009 |
BALBIR SINGH & OTHER Vs. STATE OF PUNJAB AND ANOTHERS
|
May 7, 2009 |
BALBIR SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
|
November 27, 2009 |
BALDEV PARSHAD Vs. RAJ KUMAR
|
January 13, 2009 |
BALDEV RAJ Vs. DINESH KUMAR
|
August 19, 2009 |
BALDEV RAJ Vs. STATE OF HARYANA
|
March 27, 2009 |
BALDEV RAJ Vs. UNION OF INDIA AND OTHERS
|
November 18, 2009 |
BALDEV RAJ KAPOOR Vs. STATE OF HARYANA
|
April 18, 2009 |
BALDEV SINGH Vs. STATE OF HARYANA
|
September 22, 2009 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 15, 2009 |
BALDEV SINGH Vs. KULBIR SINGH
|
July 23, 2009 |
BALDEV SINGH Vs. KEWAL SINGH VIRDI AND ORS.
|
May 15, 2009 |
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH AND ANOTHER
|
August 12, 2009 |
BALDEV SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER
|
February 26, 2009 |
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 23, 2009 |
BALDEV SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
March 25, 2009 |
BALDEV SINGH BAJWA Vs. BIMLA DAYAL
|
May 27, 2009 |
BALJEET SINGH Vs. KARAMJEET KAUR AND ANR.
|
December 17, 2009 |
BALJINDER SINGH Vs. THE STATE OF HARYANA
|
August 21, 2009 |
BALJINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
April 21, 2009 |
BALJINDER SINGH Vs. STATE OF PUNJAB
|
December 18, 2009 |
BALJINDER SINGH Vs. STATE OF HARYANA
|
July 20, 2009 |
BALJINDER SINGH Vs. LT. COL. RATTAN SINGH
|
August 10, 2009 |
BALJIT AND OTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 2, 2009 |
BALJIT KAUR Vs. MAKHAN SINGH
|
November 12, 2009 |
BALJIT KAUR Vs. STATE OF PUNJAB
|
April 21, 2009 |
BALJIT SINGH Vs. SUKHDEV SINGH
|
January 16, 2009 |
BALJIT SINGH Vs. RAGHUBIR SINGH
|
April 16, 2009 |
BALJIT SINGH Vs. AMRIK SINGH
|
March 6, 2009 |
BALJIT SINGH Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
BALJIT SINGH Vs. MANJIT SINGH AND ORS.
|
August 27, 2009 |
BALJIT SINGH SANDHU Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 4, 2009 |
BALKAR SINGH Vs. GURDIT SINGH
|
April 23, 2009 |
BALKAR SINGH Vs. ASHOK KUMAR
|
March 2, 2009 |
BALKRISHAN Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2009 |
BALLAB LAL Vs. STATE OF HARYANA
|
May 1, 2009 |
BALOUR SINGH Vs. HAKAM SINGH
|
April 16, 2009 |
BALWANT RAI Vs. ZILA PARISHAD
|
May 20, 2009 |
BALWANT SINGH Vs. BUTA RAM
|
July 13, 2009 |
BALWANT SINGH Vs. STATE OF HARYANA
|
January 9, 2009 |
BALWANT SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 31, 2009 |
BALWANT SINGH Vs. ASHOK KUMAR GOEL
|
July 17, 2009 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
April 18, 2009 |
BALWANT SINGH AND ANR. Vs. SUCHA SINGH AND ORS.
|
August 3, 2009 |
BALWINDER KAUR Vs. SURJEET SINGH
|
January 20, 2009 |
BALWINDER KAUR Vs. PUNJAB THROUGH COLLECTOR
|
July 8, 2009 |
BALWINDER KAUR Vs. FINANCIAL COMMISSIONER
|
September 16, 2009 |
BALWINDER KUMAR ALIAS KAKA Vs. STATE OF PUNJAB
|
December 22, 2009 |
BALWINDER SINGH Vs. BOOTA SINGH
|
August 27, 2009 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
December 18, 2009 |
BALWINDER SINGH Vs. STATE OF HARYANA
|
January 20, 2009 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 16, 2009 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 18, 2009 |
BALWINDER SINGH @ TEELA AND ORS. Vs. STATE OF PUNJAB
|
April 23, 2009 |
BALWINDER SINGH @ WATTAN SINGH Vs. STATE OF PUNJAB
|
February 13, 2009 |
BALWINDER SINGH MINHAS Vs. RAKESH BUDHIRAJA
|
August 28, 2009 |
BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL
|
January 27, 2009 |
BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
|
January 14, 2009 |
BANKE BIHARI Vs. PRABHU DAYAL AND ORS.
|
March 23, 2009 |
BANKE BIHARI; BANKE BIHARI Vs. STATE OF PUNJAB AND OTHERS; STATE OF PUNJAB AND OTHERS
|
February 10, 2009 |
BANSAL ALLOYS AND METALS (P.) LTD Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2009 |
BANT SINGH Vs. STATE OF PUNJAB
|
November 16, 2009 |
BARINDER SINGH Vs. STATE OF PUNJAB
|
August 11, 2009 |
BARJINDER SINGH HAMDARD Vs. STATE OF PUNJAB
|
August 18, 2009 |
BASAKHA SINGH GHUNAS Vs. STATE OF PUNJAB
|
September 11, 2009 |
BASANTI DEVI Vs. PARMOD KUMAR
|
October 8, 2009 |
BASHIR MOHAMMAD Vs. STATE OF HARYANA
|
April 21, 2009 |
BATA INDIA LIMITED Vs. ASHOK KUMAR CHOPRA
|
February 18, 2009 |
BATA SHOE WORKERS UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOR COURT-I, FARIDABAD HARYANA AND ANOTHER
|
July 15, 2009 |
BATTAN CHAND Vs. KIRPAL SINGH
|
April 16, 2009 |
BEANT SINGH Vs. STATE OF PUNJAB
|
February 12, 2009 |
BEERA AND ORS. Vs. STATE OF PUNJAB
|
November 3, 2009 |
BEERA SINGH Vs. STATE OF PUNJAB
|
December 2, 2009 |
BEJUL SOMAIA Vs. STATE OF HARYANA
|
August 27, 2009 |
BELA SINGH AND ANOTHER Vs. RENU GARG
|
December 2, 2009 |
BHAG CHAND Vs. KHAZAN CHAND
|
July 9, 2009 |
BHAG CHAND Vs. MAYA DEVI
|
August 3, 2009 |
BHAG MASIH AND ORS Vs. LABOUR COURT, BHATINDA AND ANOTHER
|
April 21, 2009 |
BHAGTA RSM Vs. STATE OF HARYANA
|
December 8, 2009 |
BHAGWAN BAI Vs. CHIRANJI LAL
|
January 20, 2009 |
BHAGWAN DASS Vs. UNION OF INDIA
|
February 27, 2009 |
BHAGWAN DASS Vs. PREM CHAND
|
May 20, 2009 |
BHAGWAN KAUR Vs. MALWINDER SINGH
|
July 8, 2009 |
BHAGWAN SINGH Vs. RAJ KUMAR
|
July 23, 2009 |
BHAGWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 17, 2009 |
BHAGWANTI AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
April 23, 2009 |
BHAGWAT DAYAL Vs. STATE OF PUNJAB
|
March 17, 2009 |
BHAGWATI PRASAD BAJAJ Vs. TRIGUN CHEMICAL LIMITED
|
January 14, 2009 |
BHAJAN KAUR Vs. STATE OF PUNJAB
|
November 5, 2009 |
BHAJNO Vs. BIMLA DEVI
|
October 27, 2009 |
BHAKRA BEAS MANAGEMENT BOARD Vs. PAWAN KUMAR AND ANOTHER
|
May 15, 2009 |
BHARAT Vs. STATE OF HARYANA AND OTHERS
|
October 8, 2009 |
BHARAT KAUSHIK Vs. ASHOK KUMAR GULATI AND ORS.
|
April 1, 2009 |
BHARAT KHARBANDA Vs. NEW INDIA ASSURANCE CO LTD
|
April 16, 2009 |
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF PUNJAB AND ANR.
|
July 21, 2009 |
BHARAT SINGH AND OTHERS Vs. DIVISIONAL CANAL OFFICER AND OTHERS
|
November 11, 2009 |
BHARPAI Vs. PREM KAUR AND OTHERS
|
December 2, 2009 |
BHARPUR SINGH Vs. FINANCIAL COMMISSIONER
|
August 31, 2009 |
BHARPUR SINGH Vs. PARAMJIT KAUR
|
September 18, 2009 |
BHARPUR SINGH Vs. PUNJAB MANDI BOARD
|
December 23, 2009 |
BHARTIA CUTLER HAMMER Vs. PRESIDING OFFICER
|
January 6, 2009 |
BHATERI DEVI Vs. SURENDER SINGH
|
July 1, 2009 |
BHATIA BROTHERS Vs. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
April 20, 2009 |
BHAVNA @ SAHAR WASIF Vs. FLG. OFF. RAJIV GAKHAR
|
September 1, 2009 |
BHAVNISH SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 21, 2009 |
BHAWANI SAHAI Vs. MUSADI LAL AND OTHERS
|
December 3, 2009 |
BHEEM SAIN Vs. ARJUN SINGH
|
April 17, 2009 |
BHIM LAL Vs. STATE BANK OF INDIA & OTHERS
|
January 29, 2009 |
BHIM RAO AMBEDKAR EDUCATION SOCIETY (REGD ), KHERI MARKANDA, KURUKSHETRA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
October 7, 2009 |
BHIM SAIN Vs. STATE OF HARYANA
|
March 21, 2009 |
BHIM SAIN Vs. KAUSHALYA DEVI ALIAS PREM LATA
|
July 20, 2009 |
BHIM SAIN WADHWA Vs. ASHOK
|
July 15, 2009 |
BHIM SEN SHARMA Vs. PRESIDING OFFICER, LABOUR COURT
|
August 28, 2009 |
BHIM SINGH Vs. STATE OF HARYANA
|
April 22, 2009 |
BHIM SINGH Vs. HARYANA STATE
|
August 5, 2009 |
BHIM SINGH Vs. STATE OF HARYANA
|
January 22, 2009 |
BHIM SINGH @ BHIMA Vs. STATE OF HARYANA
|
March 27, 2009 |
BHIM SINGH AND ANR. Vs. DEV RAJ AND ORS.
|
April 21, 2009 |
BHIM SINGH NAIB SUBEDAR (RETIRED) DURGA COLONY, NEAR ADULT EDUCATION OFFICE, ROHTAK Vs. CHAIRMAN, GOLDEN LION, P H & H P AREA CANTEEN, MANAGING COMMITTEE, HEAD QUARTER, P H & H P AREA SHIMLA (HP) AND OTHERS
|
April 16, 2009 |
BHIM SON OF JOGA RAM Vs. DESHRAJ AND ORS.
|
November 16, 2009 |
BHIMA Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
April 27, 2009 |
BHIWANI TEXTILE MILLS, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
|
October 15, 2009 |
BHOGPUR CO-OPERATIVE SUGAR MILLS LTD Vs. LABOUR COURT JALANDHAR AND OTHERS
|
May 26, 2009 |
BHOLI MALHOTRA Vs. BANK OF BARODA
|
March 20, 2009 |
BHUP SINGH Vs. KHUSHAL SINGH
|
December 9, 2009 |
BHUP SINGH Vs. STATE OF HARYANA
|
February 2, 2009 |
BHUPINDER KAUR Vs. STATE OF PUNJAB & OTHERS
|
May 4, 2009 |
BHUPINDER LAL AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, CHANDIGARH AND OTHERS
|
February 4, 2009 |
BHUPINDER PAL SINGH Vs. SUKHWINDER KAUR
|
December 2, 2009 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
December 22, 2009 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
September 4, 2009 |
BHUPINDER SINGH Vs. ROOP SINGH
|
January 29, 2009 |
BHUPINDER SINGH BAINS Vs. PUNJAB & SIND BANK AND OTHERS
|
May 15, 2009 |
BHUPINDER SINGH CHAWLA Vs. SMT. RAJWINDER KAUR
|
April 20, 2009 |
BHUSHAN KUMAR Vs. STATE OF PUNJAB
|
March 9, 2009 |
BIHARI LAL Vs. STATE OF HARYANA
|
August 21, 2009 |
BIJENDER SINGH Vs. STATE OF HARYANA
|
December 9, 2009 |
BIMAL KAUR & ANR. Vs. JOGINDER KAUR
|
May 20, 2009 |
BIMLA DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
March 17, 2009 |
BINDER KAUR Vs. SURJIT SINGH
|
May 4, 2009 |
BINDRA CONTRACTORS Vs. UNION OF INDIA
|
September 7, 2009 |
BIR PAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
|
March 27, 2009 |
BIRENDER SINGH Vs. DINESH KUMAR
|
October 28, 2009 |
BIRLA CORPORATION LTD AUTO TRIM DIVISION EMPLOYEES UNION Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2009 |
BIRMA Vs. BHAL SINGH
|
December 1, 2009 |
BIRU RAM Vs. BARKHA RAM
|
January 16, 2009 |
BISHAMBAR DASS Vs. STATE OF HARYANA AND ORS.
|
April 2, 2009 |
BISHAMBER DUTT Vs. UNION OF INDIA AND OTHERS
|
November 11, 2009 |
BISHAN DASS Vs. PUNJAB DAIRY DEVELOPMENT CORPORATION AND OTHERS
|
July 15, 2009 |
BOMBAY MOTORS Vs. BHAGWANTI
|
February 27, 2009 |
BOOTA SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING AND ANOTHER
|
May 6, 2009 |
BRAHMA NAND Vs. STATE OF PUNJAB
|
March 23, 2009 |
BRIJ LAL (DECEASED) Vs. BOOTA SINGH AND ORS.
|
December 16, 2009 |
BRIJ MOHAN Vs. STATE OF HARYANA AND ORS.
|
April 21, 2009 |
BRIJ MOHAN SAGAR & ANOTHER Vs. STATE OF HARYANA & ANOTHER
|
August 5, 2009 |
BRIJ MOHAN SHARMA Vs. CHD. ADMN. AND ORS.
|
April 23, 2009 |
BROTHERS GAS AGENCY Vs. HEMKUNT GASES P. LTD.
|
May 28, 2009 |
BUDH DASS, MAHANT KUTIA NARAIN DASS JAMNA DASS Vs. GRAM PANCHAYAT, JHANSA
|
March 4, 2009 |
BUDH RAM Vs. STATE OF HARYANA
|
May 22, 2009 |
BUDH RAM Vs. STATE OF HARYANA
|
December 9, 2009 |
BUDH RAM ALIAS BUDH SINGH Vs. DEEPTI UMA SHANKAR
|
October 20, 2009 |
BUDH SINGH DHAHAN Vs. MALKIAT SINGH
|
January 28, 2009 |
BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 22, 2009 |
BUR SINGH Vs. STATE OF PUNJAB
|
February 19, 2009 |
BUTA SINGH Vs. HARBHAJAN SINGH AND ANOTHER
|
April 20, 2009 |
CAP. (RETD.) MANMOHAN LOWE AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 9, 2009 |
CEMENT CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL HISSAR
|
August 28, 2009 |
CENTRAL BANK OF INDIA Vs. NACHHATTAR SINGH
|
January 3, 2009 |
CENTRAL BANK OF INDIA Vs. NACHHATTAR SINGH
|
January 30, 2009 |
CENTRAL TOOL ROOM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
|
September 8, 2009 |
CHAJJU RAM AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
November 28, 2009 |
CHAMAN SINGH AND ORS. Vs. BALWINDER SINGH AND ORS.
|
April 16, 2009 |
CHAMELI Vs. NARESH KUMARI
|
August 20, 2009 |
CHAMELI Vs. SUBE SINGH
|
September 4, 2009 |
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
July 15, 2009 |
CHAND RAM Vs. RAJINDER PARSHAD
|
August 6, 2009 |
CHAND SINGH Vs. STATE OF PUNJAB
|
February 4, 2009 |
CHANDAN SINGH Vs. VIRENDER RAJ
|
January 19, 2009 |
CHANDER BHUSAN ANAND Vs. DEVINDER KUMAR SINGLA
|
November 11, 2009 |
CHANDER DASS AND ANR. Vs. TARSEM SINGH AND ORS.
|
September 11, 2009 |
CHANDER KALAN Vs. ROSHAN LAL
|
May 8, 2009 |
CHANDER KANT Vs. PRESIDING OFFICER
|
August 21, 2009 |
CHANDER MOHAN SAHDEV Vs. CHANDIGARH ADMINISTRATION
|
July 23, 2009 |
CHANDER PAL Vs. STATE OF HARYANA
|
December 22, 2009 |
CHANDER SHEKHAR Vs. BISHAN DEVI THROUGH LRS
|
March 2, 2009 |
CHANDER SHEKHAR Vs. STATE OF HARYANA
|
July 27, 2009 |
CHANDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2009 |
CHANDER SINGH RATHI Vs. STATE BANK OF INDIA AND ANOTHER
|
February 6, 2009 |
CHANDIGARH ADMINISTRATION Vs. U T PENSIONERS WELFARE ASSOCIATION AND OTHERS
|
January 6, 2009 |
CHANDIGARH ADMINISTRATION Vs. NEMO
|
June 9, 2009 |
CHANDIGARH ADMINISTRATION Vs. NEMO
|
July 17, 2009 |
CHANDIGARH ADMINISTRATION AND ANR. Vs. RAM CHANDER SAINI AND ANR.
|
October 9, 2009 |
CHANDRIKA YADAV Vs. AMAN SCALES (P) LTD FARIDABAD AND ANOTHER
|
July 3, 2009 |
CHARAN DASS Vs. FINANCIAL COMMISSIONER
|
February 17, 2009 |
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2009 |
CHARAN SINGH AND ANR. Vs. MANI KANT AND ORS.
|
March 27, 2009 |
CHARANJIT Vs. NAGAR PANCHAYAT BEGOWAL
|
August 24, 2009 |
CHARANJIT Vs. STATE OF PUNJAB
|
April 15, 2009 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
July 7, 2009 |
CHARANJIT SINGH Vs. STATE OF HARYANA
|
April 2, 2009 |
CHARANJIT SINGH CHAWLA Vs. STATE OF PUNJAB
|
January 23, 2009 |
CHATTER SINGH Vs. ZILE SINGH
|
January 8, 2009 |
CHET RAM AND OM PARKASH Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
November 4, 2009 |
CHETAN K. SINGH Vs. CITI BANK
|
October 12, 2009 |
CHETAN K. SINGH Vs. CITI BANK N.A.
|
May 7, 2009 |
CHETNA ESTATE PVT LIMITE Vs. STATE OF HARYANA
|
July 1, 2009 |
CHHAT RAM Vs. LAKHPAT
|
August 17, 2009 |
CHHELLU Vs. STATE OF HARYANA
|
April 29, 2009 |
CHHOTA KHAN Vs. STATE OF PUNJAB
|
February 11, 2009 |
CHIEF ENGINEER, P.W.D. PUBLIC HEALTH BRANCH AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
August 6, 2009 |
CHIEF ENGINEER, RANJIT SAGAR DAM PROJECT, SHAHPURKANDI TOWNSHIP Vs. WORKMEN, THEIN DAM WORKERS UNION (REGD ) CITU
|
May 6, 2009 |
CHIEF EXECUTIVE OFFICER Vs. PURAN SINGH
|
December 17, 2009 |
CHIMAN LAL Vs. STATE OF HARYANA
|
April 30, 2009 |
CHITRA TALKIES Vs. PRESIDING OFFICER AND ANR.
|
April 2, 2009 |
CHOPRA JEWELLERS Vs. RAJENDER PAL GUPTA
|
September 16, 2009 |
CHUHAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
February 11, 2009 |
CHUNI LAL AND HARKESH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT AND ORS.
|
October 26, 2009 |
CIVTECH ENGINEERS PVT. LTD Vs. HARYANA OFFICER COOPERATIVE GROUP HOUSING SOCIETY
|
March 30, 2009 |
COL KULWINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2009 |
COMMISSIONER OF C EX , CHANDIGARH-I Vs. G S RADIATORS
|
January 16, 2009 |
COMMISSIONER OF C EX , DELHI-III Vs. NEEL METAL PRODUCTS LTD
|
January 7, 2009 |
COMMISSIONER OF C EX , JALANDHAR Vs. AFCONS PAULING JOINT VENTURE
|
January 29, 2009 |
COMMISSIONER OF C EX , JALANDHAR Vs. KENT MALLEABLES PVT LTD
|
August 27, 2009 |
COMMISSIONER OF C EX , LUDHIANA Vs. SUPREME POLYTUBES (P) LTD
|
October 5, 2009 |
COMMISSIONER OF C EX, GURGAON Vs. RELIANT PACKING FILMS LTD
|
July 13, 2009 |
COMMISSIONER OF C. EX. Vs. FREEMAN MEASURE PVT. LTD.
|
November 30, 2009 |
COMMISSIONER OF C. EX. Vs. ESS ESS KAY ENGG. CO. LTD.
|
September 9, 2009 |
COMMISSIONER OF C. EX. Vs. MOHAN BOTTLING CO. (P) LTD.
|
January 22, 2009 |
COMMISSIONER OF C. EX. Vs. SRI MANI RAM SYNTHETICS PVT. LTD.
|
March 17, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN ALLOYS
|
November 16, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. DINESH KUMAR AGGARWAL
|
October 26, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIC STEEL WORKS
|
July 8, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. DARMANIA ENTERPRISES
|
April 17, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI COLOUR LAB
|
April 20, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. HARI CONCAST (P) LTD.
|
April 20, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. GARG STEELS AND AGRO INDUSTRIES
|
September 14, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MODI SALES
|
December 3, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. SINGHAL STRIPS LTD.
|
December 16, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASHWANI NUT BOLTS INDUSTRIES
|
August 17, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. ANNAPURNA IMPEX PVT LTD
|
August 18, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LIMITED
|
August 12, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. GARIMA ENTERPRISES
|
January 6, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. GARG INDUSTRIES
|
December 16, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. BRIGHT BROTHERS LIMITED
|
January 23, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LIMITED
|
August 17, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN POLYSTER LINES
|
February 25, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. KULCIP MEDICINES (P.) LTD
|
February 24, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. A R ALLOYS
|
May 12, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. MALWA INDUSTRIES LTD
|
April 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE Vs. DCM ENGINEERING PRODUCTS
|
April 16, 2009 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. R.K. ASSOCIATES
|
January 6, 2009 |
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DARMANIA TELECOM
|
February 12, 2009 |
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. FAS KUSUM ISPAT (P.) LTD
|
February 25, 2009 |
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. J.R. FABRICS (P) LTD
|
April 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. D.C.M. ENGINEERING PRODUCTS
|
April 30, 2009 |
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. B.T. STEELS LIMITED
|
December 15, 2009 |
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. KNIT FOULD PVT LTD
|
April 24, 2009 |
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. OSWAL WOOLEN MILLS
|
April 29, 2009 |
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. POLYPLASTICS
|
January 16, 2009 |
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. SPECIAL MACHINE
|
August 3, 2009 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. GIANS ENTERPRISES
|
February 12, 2009 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. DEEBEE MARKETING PVT. LTD.
|
April 21, 2009 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) AMRITSAR Vs. PULSO COPIERS
|
April 20, 2009 |
COMMISSIONER OF GIFT TAX Vs. RIPAN KUMAR
|
January 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. OSCAR LABORATORIES (P) LTD
|
February 26, 2009 |
COMMISSIONER OF INCOME TAX Vs. HARJINDER KAUR
|
January 12, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHRI RAJESH RANA
|
July 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL MALL
|
November 10, 2009 |
COMMISSIONER OF INCOME TAX Vs. PARKASH INDUSTRIES LTD.
|
October 28, 2009 |
COMMISSIONER OF INCOME TAX Vs. RAJ BRICKS INDUSTRY
|
July 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSTITUTE & FINANCIAL MANAGEMENT
|
August 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHAHABAD COOP. SUGAR MILLS LTD.
|
October 12, 2009 |
COMMISSIONER OF INCOME TAX Vs. PORRITS AND SPENCERS (ASIA) LTD.
|
July 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. PORRITS AND SPENCER (ASIA) LTD.
|
September 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB LEASING (P) LTD.
|
April 30, 2009 |
COMMISSIONER OF INCOME TAX Vs. RAJIV AGNIHOTRI
|
November 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT
|
November 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. GANESH STEEL INDUSTRIES
|
July 8, 2009 |
COMMISSIONER OF INCOME TAX Vs. MAHASABHA GURUKUL VIDYAPEETH HARYANA
|
August 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. SUKHJIT STARCH & CHEMICALS LTD.
|
July 29, 2009 |
COMMISSIONER OF INCOME TAX Vs. SPEEDWAYS RUBBER (P) LTD.
|
October 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. ARORA ALLOYS LTD.
|
October 23, 2009 |
COMMISSIONER OF INCOME TAX Vs. DIPLAST PLASTICS LTD.
|
July 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. GEMI MOTORS INDIA (P) LTD.
|
September 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. PRAN NATH GUPTA
|
November 13, 2009 |
COMMISSIONER OF INCOME TAX Vs. INDERSONS LEATHER (P) LTD.
|
August 24, 2009 |
COMMISSIONER OF INCOME TAX Vs. KISHAN CHAND
|
November 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
|
February 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD.
|
August 11, 2009 |
COMMISSIONER OF INCOME TAX Vs. ATAM VALVES (P) LTD.
|
July 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. DHANI RAM
|
July 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. ARISUDANA SPINNING MILLS LTD
|
November 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. PREM NARAIN BHATIA
|
December 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. BHARAT LAL DAGAR (HUF)
|
November 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB ENERGY DEVELOPMENT AGENCY
|
July 31, 2009 |
COMMISSIONER OF INCOME TAX Vs. MR. HARJIT SINGH, PROP. SABARWAL INTERNATIONAL
|
August 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNEET UDYOG
|
August 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA (P.) LIMITED
|
July 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. FAIR DEAL TRADERS
|
July 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. STAR RESORTS (P.) LTD
|
March 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. HARYANA WAREHOUSING CORPORATION
|
July 1, 2009 |
COMMISSIONER OF INCOME TAX Vs. LAL WOOLLEN AND SILK MILLS (P) LTD
|
March 18, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. SIDHARTHA ENTERPRISES
|
July 14, 2009 |
COMMISSIONER OF INCOME TAX Vs. RANDOM CONSTRUCTORS PVT LTD
|
July 28, 2009 |
COMMISSIONER OF INCOME TAX Vs. RASAN DETERGENTS (P) LTD.
|
February 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHRI KHACHERU (HUF)
|
August 18, 2009 |
COMMISSIONER OF INCOME TAX Vs. S.K. KAINTAL
|
March 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. SARVHITKARI EDUCATION SOCIETY
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. CEBON INDIA LTD.
|
July 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
|
July 21, 2009 |
COMMISSIONER OF INCOME TAX Vs. MARUTI EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
|
May 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. LAKHANI INDIA LTD.
|
November 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. GP INTERNATIONAL LTD.
|
December 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR GOEL
|
March 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. MANDEEP SINGH
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. RIETA BISCUIT CO. (P) LTD.
|
November 4, 2009 |
COMMISSIONER OF INCOME TAX Vs. NUCHEM LIMITED
|
July 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. N.W.W.
|
July 22, 2009 |
COMMISSIONER OF INCOME TAX Vs. VILLAGE LIFE IMPROVEMENT FOUNDATION
|
October 6, 2009 |
COMMISSIONER OF INCOME TAX Vs. EXECUTIVE ENGINEER
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. PATIALA DISTT. CO-OP. MILK PRODUCERS UNION
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. SSP LTD.
|
August 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIAL CORPORATION
|
November 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB GAS CYLINDER LTD.
|
November 13, 2009 |
COMMISSIONER OF INCOME TAX Vs. ABHINASH GUPTA
|
December 11, 2009 |
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD.
|
August 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. GIANI RAM & COMPANY
|
July 16, 2009 |
COMMISSIONER OF INCOME TAX Vs. SOCCER INTERNATIONAL LTD.
|
July 21, 2009 |
COMMISSIONER OF INCOME TAX Vs. J.M.P. MANUFACTURING CO.
|
July 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. WINSOME TEXTILE INDUSTRIES LTD.
|
August 25, 2009 |
COMMISSIONER OF INCOME TAX Vs. SAS EDUCATIONAL SOCIETY
|
August 5, 2009 |
COMMISSIONER OF INCOME TAX Vs. MANAV MANGAL SOCIETY
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES (P) LTD.
|
August 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. PEARL WOOLLEN MILLS
|
November 12, 2009 |
COMMISSIONER OF INCOME TAX Vs. SIMLA CHANDIGARH DIOCESE SOCIETY
|
August 19, 2009 |
COMMISSIONER OF INCOME TAX Vs. ASHOK ARORA
|
March 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. BHAGYODAY INVESTMENT (P) LTD.
|
August 7, 2009 |
COMMISSIONER OF INCOME TAX Vs. UNIQUE AUTOFELTS (P) LTD.
|
August 17, 2009 |
COMMISSIONER OF INCOME TAX Vs. LAL SINGH
|
November 20, 2009 |
COMMISSIONER OF INCOME TAX Vs. SITA DEVI JUNEJA
|
December 2, 2009 |
COMMISSIONER OF INCOME TAX Vs. SUBRATA DUTTA CHOUDHARY
|
November 25, 2009 |
COMMISSIONER OF INCOME TAX I Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
August 25, 2009 |
COMMISSIONER OF INCOME TAX, CHANDIGARH-II Vs. R.P.S. HOTELS (P.) LTD.
|
July 23, 2009 |
COMMISSIONER OF INCOME TAX, KARNAL Vs. NICE OVERSEAS
|
August 24, 2009 |
COMMISSIONER OF INCOME TAX-I Vs. KINGS EXPORTS
|
August 25, 2009 |
COMMISSIONER OF INCOME TAX-I Vs. TORQUE PHARMACEUTICALS PVT. LIMITED
|
October 15, 2009 |
COMMISSIONER OF INCOME TAX-II Vs. HERO CYCLES LTD.
|
November 4, 2009 |
COMMISSIONER OF INCOME TAX-II Vs. NANK MILK FOOD (INDIA) PVT. LTD.
|
August 27, 2009 |
COMMISSIONER OF INCOME TAX-II Vs. SIKH EDUCATION SOCIETY
|
August 3, 2009 |
COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. AMARJIT SINGH RANDHAWA
|
January 23, 2009 |
COMMISSIONER OF INCOME-TAX Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
January 15, 2009 |
COMMISSIONER OF INCOME-TAX Vs. N.P. GARODIA
|
January 13, 2009 |
COMMISSIONER OF INCOME-TAX Vs. MAJESTIC AUTO LTD
|
January 20, 2009 |
COMMISSIONER OF INCOME-TAX Vs. STEEL STRIPS LTD
|
January 14, 2009 |
COMMISSIONER OF INCOME-TAX Vs. SANJEEV KUMAR JAIN
|
January 16, 2009 |
COMMISSIONER OF INCOME-TAX Vs. S.K. OHRI
|
February 4, 2009 |
COMMISSIONER OF INCOME-TAX Vs. AJMER SINGH
|
January 16, 2009 |
COMMISSIONER OF INCOME-TAX Vs. INDUSTRIAL CABLES (INDIA) LIMITED
|
January 27, 2009 |
COMMISSIONER OF INCOME-TAX Vs. PUNJAB FINANCIAL CORPORATION
|
February 2, 2009 |
COMMISSIONER OF INCOME-TAX Vs. BRIJ PAL SHARMA
|
February 17, 2009 |
COMMISSIONER OF WEALTH TAX Vs. SATINDER KUMAR LEEKHA
|
January 6, 2009 |
COMMISSIONER OF WEALTH TAX Vs. VARDHMAN POLYTEX LTD.
|
July 20, 2009 |
COMMISSIONER OF WEALTH TAX Vs. R.K. MEHRA
|
July 15, 2009 |
COMMISSIONER OF WEALTH TAX, JALANDHAR Vs. ONKAR NATH PROP.
|
January 14, 2009 |
COMMISSIONER SECRETARY, PRINTING AND STATIONERY Vs. PRESIDING OFFICER, LABOUT COURT, U.T.
|
February 13, 2009 |
COMMISSIONER, CENTRAL EXCISE Vs. BIRLA VXL INDIA LTD.
|
January 29, 2009 |
COMMISSIONER, CENTRAL EXCISE Vs. NESTLE INDIA LIMITED
|
August 11, 2009 |
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. A.D. COMMUNICATION
|
May 5, 2009 |
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. UNIPRODUCTS (INDIA) LIMITED
|
January 27, 2009 |
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. BHANDARI HOSIERY EXPORTS LTD.
|
November 17, 2009 |
COMMISSIONER, CENTRAL EXCISE, LUDHIANA Vs. NESTLE INDIA LIMITED, MOGA AND ANOTHER
|
February 3, 2009 |
COMMR OF C EX , CHANDIGARH Vs. CHANDIGARH PETRO FOAM (P) LTD
|
January 12, 2009 |
COMMR OF C EX , LUDHIANA Vs. MALERKOTLA STEELS & ALLOYS PVT LTD
|
July 28, 2009 |
COMMR OF C EX , LUDHIANA Vs. MALWA COTTON SPINNING MILLS LTD
|
July 15, 2009 |
COMMR OF C EX, CHANDIGARH Vs. GOPAL MILLS
|
January 15, 2009 |
COMMR OF C EX, JALANDHAR Vs. JCT LTD
|
January 7, 2009 |
COMMR OF C EX, LUDHIANA Vs. RALSON CARBON BLACK LTD
|
August 18, 2009 |
COMMR. OF C. EX. Vs. STEEL CRAFT (INDIA)
|
October 22, 2009 |
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
March 17, 2009 |
COURT ON ITS OWN MOTION Vs. B.I.S. CHAHAL
|
May 29, 2009 |
COURT ON ITS OWN MOTION Vs. AMIT KUMAR JAIN
|
May 14, 2009 |
COURTS ON ITS OWN MOTION Vs. HARDEEP SINGH
|
April 29, 2009 |
COVENTRY COIL-O-MATIC (HARYANA) LIMITED Vs. ICICI BANK LIMITED
|
February 10, 2009 |
COVENTRY COIL-O-MATIC (HARYANA) LTD. Vs. ICICI BANK LTD.
|
July 28, 2009 |
CYBERSYS INFOTECH LTD. Vs. DISTRICT MAGISTRATE AND ORS.
|
March 27, 2009 |
D H T C INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
|
January 22, 2009 |
D K SINHA AND OTHERS Vs. RAVINDER SINGH LAMBA AND OTHERS
|
March 4, 2009 |
D.A.V. COLLEGE Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2009 |
D.C. ALIAS DEPUTY RAM Vs. STATE OF HARYANA
|
April 20, 2009 |
D.K. CHEMICALS LTD Vs. RANA MAHENDRA PAPERS LTD
|
February 17, 2009 |
DABWALI FIRE TRAGEDY VICTIMS ASSOCIATION Vs. UNION OF INDIA
|
November 9, 2009 |
DAINIK BHASKAR Vs. DEEPAK RAJ AND ORS.
|
February 4, 2009 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. ELECTRICITY OMBUDSMAN
|
November 25, 2009 |
DALBIR KAUR Vs. GRAM PANCHAYAT
|
May 27, 2009 |
DALBIR SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
|
March 20, 2009 |
DALBIR SINGH @ CHEELU Vs. STATE OF PUNJAB
|
December 17, 2009 |
DALBIR SINGH AND ORS Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
July 30, 2009 |
DALER SINGH Vs. DISTRICT FOOD & SUPPLIES CONTROLLER
|
August 19, 2009 |
DALHOUSINE PUBLIC SCHOOL EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF INCOME
|
September 22, 2009 |
DALIP SINGH Vs. SUMAN DEVI
|
May 29, 2009 |
DALIP SINGH Vs. GRAM PANCHAYAT, VILLAGE BHARTANA
|
July 15, 2009 |
DALIP SINGH Vs. BALWINDER SINGH
|
August 17, 2009 |
DALIP SINGH Vs. STATE OF HARYANA
|
February 11, 2009 |
DALIP SINGH Vs. STATE OF HARYANA AND ANR.
|
March 26, 2009 |
DALIP SINGH (DECEASED) THROUGH LRS. AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 27, 2009 |
DALIP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
|
September 18, 2009 |
DALIP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 1, 2009 |
DALIP SINGH AND ORS. Vs. JAGIR SINGH AND ANR.
|
September 14, 2009 |
DALIPA @ DHAKKAR SHAH Vs. PUNJAB WAKF BOARD
|
December 1, 2009 |
DALJIT KAUR Vs. HARI SINGH
|
January 15, 2009 |
DALJIT RAI OBERAI Vs. THE FINANCIAL COMMISSIONER AND SECRETARY REHABILITATION DEPARTMENT, HARYANA AND OTHERS
|
July 13, 2009 |
DALJIT SINGH Vs. STATE OF PUNJAB
|
May 8, 2009 |
DALJIT SINGH RANDHAWA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 30, 2009 |
DANPATH SINGH RANGA Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2009 |
DARBARA SINGH AND ORS. Vs. BHULLAR PYAR BUS SERVICE (REGD.) AND ORS.
|
March 26, 2009 |
DARSHAN KAUR Vs. AMRITSAR PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED
|
December 1, 2009 |
DARSHAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2009 |
DARSHAN KUMAR Vs. STATE BANK OF INDIA AND ANR.
|
January 20, 2009 |
DARSHAN LAL Vs. STATE OF HARYANA
|
April 30, 2009 |
DARSHAN LAL Vs. BALWANT RAI
|
August 7, 2009 |
DARSHAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 17, 2009 |
DARSHAN SINGH Vs. BANK OF BARODA
|
January 30, 2009 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2009 |
DARSHAN SINGH Vs. STATE OF HARYANA
|
January 7, 2009 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
May 15, 2009 |
DARSHAN SINGH Vs. NEW TIBBA COOPERATIVE AGRICULTURAL SERVICE SOCIETY
|
April 15, 2009 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 10, 2009 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 17, 2009 |
DARSHAN SINGH S/O GIAN SINGH R/O VILLAGE BEGOWAL, TEHSIL BHOLATH, DISTRICT KAPURTHALA Vs. BALWINDER KAUR AND OTHERS
|
August 4, 2009 |
DARSHANA KUMARI Vs. KALI RAM AND OTHERS
|
December 2, 2009 |
DASS KUMAR Vs. TILAK RAJ
|
February 3, 2009 |
DASS RAM Vs. FINANCIAL COMMISSIONER AND ORS.
|
March 26, 2009 |
DAULTABAD ROAD INDUSTRIAL AREA ASSOCIATION (REGD.) AND ANR., COSCO (INDIA) KAMGAR UNION Vs. STATE OF HARYANA AND ORS.
|
December 23, 2009 |
DAV CENTENARY PUBLIC SCHOOL Vs. LALITA AND ORS.
|
August 11, 2009 |
DAVINDER KAUR Vs. STATE
|
April 15, 2009 |
DAVINDER SINGH Vs. ATTRO
|
August 13, 2009 |
DAVINDER SINGH Vs. UNION OF INDIA & OTHERS
|
July 6, 2009 |
DAYA Vs. AJIT
|
August 20, 2009 |
DAYA KISHAN Vs. CHANDER PATI ETC.
|
July 20, 2009 |
DAYA NAND SWAMI Vs. STATE OF HARYANA
|
April 20, 2009 |
DAYAL SINGH Vs. UHBVN, PANCHKULA AND OTHERS
|
April 28, 2009 |
DEEP MALHOTRA AND ORS. Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
August 4, 2009 |
DEEPAK Vs. STATE OF PUNJAB
|
December 18, 2009 |
DEEPAK CHOPRA Vs. DEEPAK GULATI
|
November 6, 2009 |
DEEPAK MAINI Vs. AMRIK SINGH KHATKAR
|
December 7, 2009 |
DEEPAK RADIOS PVT. LTD Vs. UNION TERRITORY OF CHANDIGARH
|
March 18, 2009 |
DEEPAK S. SARAF Vs. RAJ KUMAR SHARMA
|
September 24, 2009 |
DEEPAK SHARMA Vs. STATE OF PUNJAB
|
October 7, 2009 |
DEEPINDER PAL SINGH Vs. STATE OF HARYANA
|
December 3, 2009 |
DEEPTI MALHOTRA Vs. KURUKSHETRA UNIVERSITY,KURUKSHETRA AND ANOTHER
|
July 1, 2009 |
DELHI PUBLIC SCHOOL SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 24, 2009 |
DELUX ENTERPRISERS Vs. STATE OF PUNJAB
|
January 7, 2009 |
DES RAJ Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA
|
April 21, 2009 |
DESH VIJAY HOSIERY FACTORY Vs. STATE OF PUNJAB
|
January 27, 2009 |
DESHA Vs. MAN SINGH
|
December 24, 2009 |
DEV RAJ Vs. MOHINDER SINGH
|
February 12, 2009 |
DEV RAJ Vs. STATE OF HARYANA
|
December 4, 2009 |
DEV RAJ SINGH Vs. STATE OF PUNJAB
|
July 3, 2009 |
DEVENDER SINGH Vs. STATE OF HARYANA AND ANR.
|
March 17, 2009 |
DEVI DASS GOPAL KRISHAN LTD Vs. STATE OF PUNJAB
|
February 16, 2009 |
DEVI DAYAL Vs. RAJESH KUMAR DUGGAL AND ORS.
|
April 16, 2009 |
DEVI RAM Vs. KRISHAN
|
August 26, 2009 |
DEVI RAM Vs. MAHA RAM
|
March 18, 2009 |
DEVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2009 |
DEVKI RANI AND ORS. Vs. NIRMAL SINGH
|
October 23, 2009 |
DEWAN CHAND Vs. PUNJAB AND HARYANA HIGH COURT AND OTHERS
|
October 27, 2009 |
DEWAN ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
|
October 14, 2009 |
DFL INTERNATIONAL LIMITED Vs. DEEPAK FASTENERS LIMITED
|
March 5, 2009 |
DHANANJAYA GOPAL MALVEE Vs. SANGEETA DHANANJAYA MALVEE
|
July 28, 2009 |
DHANI RAM AND ORS. Vs. SIRI NIWAS AND ANR.
|
April 16, 2009 |
DHANPAT RAI TANEJA Vs. JAGDISH CHAND
|
April 28, 2009 |
DHARAM BIR Vs. MAHABIR
|
December 22, 2009 |
DHARAM CHAND Vs. MUNICIPAL COMMITTEE/MUNICIPALITY
|
February 3, 2009 |
DHARAM PAL Vs. PRITHI SINGH
|
April 29, 2009 |
DHARAM PAL Vs. STATE OF HARYANA
|
August 12, 2009 |
DHARAM PAL Vs. RAM BHAGAT AND ORS.
|
March 3, 2009 |
DHARAM PAL Vs. STATE OF PUNJAB
|
December 15, 2009 |
DHARAM PAL DESHWAL Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR
|
November 4, 2009 |
DHARAM PAL MADDAR Vs. UNION OF INDIA
|
April 17, 2009 |
DHARAM PAUL AGGARWAL Vs. STATE OF PUNJAB
|
April 24, 2009 |
DHARAM SINGH Vs. VEENA
|
November 17, 2009 |
DHARAM SINGH Vs. BIJENDER MINOR
|
February 12, 2009 |
DHARAM SINGH Vs. GURDEV SINGH AND ORS.
|
September 22, 2009 |
DHARAM SINGH & OTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 26, 2009 |
DHARAMBIR Vs. EXECUTIVE ENGINEER, PWD PUBLIC HEALTH DEPARTMENT AND ANOTHER
|
May 11, 2009 |
DHARAMBIR Vs. STATE OF HARYANA
|
February 2, 2009 |
DHARAMBIR SINGH Vs. UNION OF INDIA
|
May 4, 2009 |
DHARAMBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 29, 2009 |
DHARAMBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
August 28, 2009 |
DHARAMJIT SINGH Vs. STATE OF HARYANA
|
January 16, 2009 |
DHARAMPAL Vs. HARJIT SINGH
|
January 27, 2009 |
DHARAMPAL SINDHAL Vs. STATE OF HARYANA
|
October 6, 2009 |
DHARAMVIR Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE
|
May 1, 2009 |
DHARMA Vs. SULTAN
|
April 22, 2009 |
DHARMENDER Vs. OM PARKASH
|
March 3, 2009 |
DHARMENDER Vs. STATE OF HARYANA
|
December 22, 2009 |
DHARMENDER Vs. STATE OF HARYANA
|
December 17, 2009 |
DHARMENDER KUMAR Vs. GRAM PANCHAYAT
|
February 11, 2009 |
DHEERAJ CHAWLA Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING
|
July 7, 2009 |
DHEERAJ SETIA Vs. CBI
|
May 11, 2009 |
DHILLON ROADWAYS Vs. RAM DEV
|
October 29, 2009 |
DHIR AND DHIR ASSET RECONSTRUCTION AND SECURITIZATION COMPANY LTD. Vs. AIR LIQUIDE NORTH INDIA PRIVATE LTD.
|
April 22, 2009 |
DIDAR SINGH Vs. STATE OF HARYANA
|
February 4, 2009 |
DIGAMBER Vs. STATE OF HARYANA
|
February 20, 2009 |
DILBAG SINGH Vs. STATE
|
August 11, 2009 |
DILBAG SINGH Vs. STATE OF HARYANA AND ORS.
|
April 20, 2009 |
DILBAGH RAI Vs. SOHAN SINGH THANDAL
|
December 17, 2009 |
DILBAGH SINGH ALIAS BAGGA Vs. STATE OF PUNJAB
|
February 18, 2009 |
DILJIT KAUR ALIAS TONY Vs. AMARJIT KAUR
|
March 9, 2009 |
DILPREET SINGH JUNEJA Vs. DHIRENDER GUPTA
|
July 13, 2009 |
DIMPLE Vs. STATE OF PUNJAB AND OTHERS
|
March 10, 2009 |
DIMPLE @ KAJAL Vs. PANKAJ MAHAJAN
|
August 6, 2009 |
DINA NATH Vs. YASH PAL
|
July 13, 2009 |
DIOCESE OF AMRITSAR OF THE CHURCH OF NORTH INDIA Vs. BUTA ANAYAT MASIH
|
August 31, 2009 |
DIPIKA LAL Vs. VIPIN KUMAR GUPTA
|
April 15, 2009 |
DISTRICT EDUCATION OFFICER, ROHTAK AND ANOTHER Vs. OMPATI AND ANOTHER
|
May 5, 2009 |
DISTRICT FOOD AND SUPPLIES Vs. AGGARWAL RICE MILLS
|
July 28, 2009 |
DISTRICT FOOD AND SUPPLIES CONTROLLER Vs. PREM CHAND
|
August 31, 2009 |
DIVISIONAL FOREST OFFICER Vs. BHARAT SINGH ALIAS BHARTA
|
February 11, 2009 |
DIVISIONAL FOREST OFFICER (TERRITORIAL) ROHTAK Vs. BALWAN SINGH AND ANOTHER
|
May 8, 2009 |
DIVISIONAL FOREST OFFICER (TERRITORIAL), FOREST DIVISION, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
|
April 30, 2009 |
DIVISIONAL FOREST OFFICER, (TERRITORIAL), BHIWANI Vs. SANTRA AND ANOTHER
|
February 10, 2009 |
DIVISIONAL FOREST OFFICER, FOREST DEPARTMENT Vs. PRESIDING OFFICER-INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 5, 2009 |
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION, BHIWANI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
|
May 26, 2009 |
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY PROJECT, BHIWANI AND OTHERS Vs. HARI CHAND AND ANOTHER
|
April 30, 2009 |
DIVYA AND ANOTHER Vs. PUNJAB MANDI BOARD AND OTHERS
|
March 10, 2009 |
DIWAN CHAND Vs. SARDARI LAL
|
March 25, 2009 |
DLF POWER LIMITED GURGAON Vs. REGIONAL DIRECTOR
|
March 17, 2009 |
DOABA CO-OPERATIVE SUGAR MILLS LTD. Vs. STATE OF PUNJAB
|
April 27, 2009 |
DOROTHY MASSEY Vs. SAHNI FINANCE AND LEASING COMPANY
|
December 7, 2009 |
DR. (MRS.) RAVINDER KAUR AND ORS. Vs. STATE OF HARYANA
|
March 26, 2009 |
DR. (MRS.) RUPINDER KAUR NATT Vs. STATE OF PUNJAB AND ORS.
|
August 18, 2009 |
DR. ASHOK KUMAR AGGARWAL Vs. SMT. ANJU RAJE
|
September 23, 2009 |
DR. BRIJ KUMAR GOYAL @ DR. B.K. GOEL AND ORS. Vs. STATE OF HARYANA AND ANR.
|
February 11, 2009 |
DR. JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
April 21, 2009 |
DR. KULDIP SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 20, 2009 |
DR. NAND LAL Vs. PARDEEP KUMAR KAUSHAL AND ANR.
|
January 27, 2009 |
DR. R.S. MEHROTRA Vs. STATE OF HARYANA AND ORS.
|
December 17, 2009 |
DR. RAJBIR SINGH YADAV AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 3, 2009 |
DR. RAJESH KUMAR BADHAN AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
August 26, 2009 |
DR. RAVI DUTT MEHRAL Vs. STATE OF PUNJAB & OTHERS
|
September 8, 2009 |
DR. RITESH GARG Vs. STATE OF HARYANA AND ANR.
|
March 26, 2009 |
DR. VIKAS SAXENA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 23, 2009 |
DSM ANTI-INFECTIVES INDIA LIMITED Vs. PUNJAB POLLUTION CONTROL BOARD
|
March 17, 2009 |
DULADI CO-OP AGRICULTURAL SERVICE SOCIETY Vs. GURCHARAN SINGH AND ANOTHER
|
May 28, 2009 |
DURABLE PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
|
July 22, 2009 |
DWARKA PRASHAD DHAWAN Vs. STATE OF PUNJAB
|
December 7, 2009 |
DY. COMMR. OF C. EX. Vs. A.S. BINDRA
|
January 27, 2009 |
DYAL SINGH Vs. MEEKO
|
January 30, 2009 |
EASTMAN INTERNATIONAL Vs. STATE OF PUNJAB
|
December 9, 2009 |
EHC DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
November 11, 2009 |
EHC RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
|
December 2, 2009 |
EICHER MOTORS LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
September 18, 2009 |
EIDER FINANCE CO (P) LTD Vs. DHANPAT
|
December 22, 2009 |
ELECTROHOMOEPATHIC DOCTOR'S ASSOCIATION Vs. STATE OF PUNJAB
|
August 10, 2009 |
EMKAY INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2009 |
EMPLOYEE STATE INSURANCE CORPORATION Vs. HARYANA BIOLOGICAL P LTD
|
March 2, 2009 |
EMPLOYEES PROVIDENT FUND Vs. SPORTKING INDIA LTD
|
December 10, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. D.C.M. ENGINEERING PRODUCTS
|
March 23, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUDERSHAN TOBACCOS PRIVATE LIMITED AND ANOTHER
|
December 3, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEW AZAD TRANSPORT CO OPERATIVE SOCIETY LTD
|
February 3, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ENKAY INDIA RUBBER CO PVT LTD
|
January 16, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BHAGWANT RAI
|
February 13, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. SWASTIKA ELECTRIC & SCIENTIFIC WORKS (R) AND ANOTHER
|
December 3, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION FARIDABAD Vs. VINOD IRON FOUNDARY SAMALKHA
|
March 23, 2009 |
ENGINEER-IN-CHIEF, PUBLIC HEALTH DEPARTMENT, HARYANA, CHANDIGARH, AND ANOTHER Vs. ANIL KUMAR AND ANOTHER
|
May 6, 2009 |
ER B R BAWA AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 14, 2009 |
ER SHYAM LAL CHUGH Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2009 |
ESCORTS LIMITED Vs. UNION OF INDIA
|
May 20, 2009 |
ESCORTS MAHLE NOW FEDERAL MOGUL GOETZE INDIA LTD Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2009 |
ESS KAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 24, 2009 |
ESTATE OFFICER Vs. MAHESH KUMAR
|
November 23, 2009 |
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. BACHNA RAM AND ANOTHER
|
January 19, 2009 |
ESTATE OFFICER, HUDA, PANCHKULA Vs. DARYODHAN SINGH
|
September 17, 2009 |
EVON ELECTRICALS AND ANOTHER Vs. SMT. NARINDRJIT KAUR AND OTHERS
|
April 24, 2009 |
EX Vs. UNION OF INDIA & OTHERS
|
August 13, 2009 |
EX CONSTABLE SUBA SINGH Vs. STATE OF PUNJAB
|
October 28, 2009 |
EX CPL GOPAL KRISHAN Vs. UNION OF INDIA AND OTHERS
|
July 27, 2009 |
EX NAIK SURAJ BHAN Vs. UNION OF INDIA AND ANOTHER
|
April 30, 2009 |
EXCCUTIVE ENGINEER, NATIONAL HIGHWAY PWD Vs. TEJINDER KUMAR AND ANOTHER
|
May 5, 2009 |
EXCEL BUILDCON PRIVATE LIMITED Vs. MUNICIPAL CORPORATION, FARIDABAD AND OTHERS
|
July 14, 2009 |
EXCISE AND TAXATION COMMISSIONER Vs. PRINT-O-PACK
|
March 25, 2009 |
EXCISE AND TAXATION COMMISSIONER, PUNJAB Vs. NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION OF INDIA
|
December 2, 2009 |
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY BOARD Vs. PRESDING OFFICER LABOUR COURT
|
September 5, 2009 |
EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT CANAL REST HOUSE, BHIWANI NOW EXECUTIVE ENGINEER, BOND WATER SERVICES DIVISION, BHIWANI Vs. DEVENDER C/O CHETAN ANAND, DISTRICT PRESIDENT B M S , BHIWANI, AND OTHERS
|
May 14, 2009 |
FAQUIR CHAND Vs. STATE OF HARYANA AND ORS.
|
November 13, 2009 |
FAQURIA @ BUNDU AND ORS. Vs. STATE OF PUNJAB
|
August 19, 2009 |
FAUJA SINGH Vs. STATE OF PUNJAB
|
March 2, 2009 |
FIELD MARSHAL MANEKSHAW AUDITORIUM Vs. PRESIDING OFFICER LABOUR COURT AMBALA
|
August 3, 2009 |
FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA Vs. HASAN SINGH KANWAR
|
October 7, 2009 |
FIRM M/S CHANAN RAM LAL CHAND Vs. PREM CHAND
|
February 25, 2009 |
FIRM SHYAM BABU SHRI KRISHAN Vs. MAHESH CHAND
|
September 3, 2009 |
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
March 19, 2009 |
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
October 9, 2009 |
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COUNCIL, DHURI
|
April 24, 2009 |
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
June 22, 2009 |
FOOD CORPORATION OF INDIA Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL) AND OTHERS
|
February 3, 2009 |
FOOD CORPORATION OF INDIA AND ORS. Vs. RICHHI PAL SWAMI
|
February 4, 2009 |
FOOD CORPORATION OF INDIA AND SURINDER KUMAR AND ORS. Vs. KRISHAN LAL AND ORS.
|
July 27, 2009 |
FORNAX REAL ESTATE LTD Vs. CHANDIGARH SPUN PIPE CO.
|
May 30, 2009 |
G. L. BATRA Vs. STATE OF HARYANA
|
November 4, 2009 |
G.D. TOOLS PVT. LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
May 18, 2009 |
GAGAN KUMAR Vs. DINESH KUMAR
|
October 28, 2009 |
GAGANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2009 |
GAJ RAJ AND ORS. Vs. KUNJ BIHARI AND ANR.
|
July 9, 2009 |
GAMDOOR SINGH, Vs. STATE OF HARYANA
|
February 11, 2009 |
GANESH KAPIL DEV Vs. STATE OF HARYANA
|
January 20, 2009 |
GANESH MISRA Vs. SAVITA DEVI SAHAJPAL
|
April 28, 2009 |
GANPAT Vs. HARYANA STATE ELECTRICITY BOARD AND ANR.
|
April 23, 2009 |
GANPAT RAI Vs. RAM PARTAP
|
April 20, 2009 |
GARG AGRO INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
January 27, 2009 |
GARG CATTLE FEED INDUSTRIES Vs. FOOD CORPORATION OF INDIA
|
February 6, 2009 |
GARG RICE MILLS Vs. MANAGING DIRECTOR, PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
|
March 17, 2009 |
GARGA STEEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, MUMBAI
|
January 9, 2009 |
GAURAV CHHABRA Vs. UNION OF INDIAT
|
July 16, 2009 |
GAURAV GOYAL Vs. STATE OF HARYANA
|
July 7, 2009 |
GAWRITEX INDUSTRIES LIMITED Vs. SQN LDR. GURDIAL SINGH
|
July 6, 2009 |
GEETA DEVI Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2009 |
GEETA DEVI Vs. STATE OF HARYANA
|
July 3, 2009 |
GEETA RANI Vs. DEPUTY DIRECTOR-CUM-PRESIDING OFFICER AND ORS.
|
September 2, 2009 |
GEJA SINGH Vs. JAGGA SINGH AND ORS.
|
August 24, 2009 |
GENERAL ELECTRONICS Vs. AMRIK SINGH
|
February 4, 2009 |
GENERAL MANAGER, HARYANA ROADWAYS Vs. HAWA SINGH
|
January 16, 2009 |
GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Vs. AZAD SINGH AND OTHERS
|
March 5, 2009 |
GHAI RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
January 29, 2009 |
GHAI RUBBER INDIA Vs. DEV RAJ
|
February 10, 2009 |
GHANSHAYAM DASS SHARMA Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2009 |
GHANSHYAM SINGH Vs. STATE OF HARYANA & OTHERS
|
September 5, 2009 |
GIAN CHAND Vs. MUNICIPAL COUNCIL AND ORS.
|
November 13, 2009 |
GIAN SINGH Vs. STATE OF PUNJAB
|
December 18, 2009 |
GIAN SINGH Vs. FINANCIAL COMMISSIONER
|
January 7, 2009 |
GINA DEVI AND ANR. Vs. STATE OF HARYANA
|
April 20, 2009 |
GINDORI Vs. KITABO
|
May 7, 2009 |
GIRNAR IMPEX LTD Vs. STATE OF PUNJAB
|
March 10, 2009 |
GITA KUMARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 2, 2009 |
GLASS PALACE Vs. INDUSLND BANK LTD. AND ANR.
|
December 2, 2009 |
GOBIND Vs. STATE OF HARYANA AND ORS.
|
March 9, 2009 |
GODAWAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 4, 2009 |
GOKAL CHAND Vs. SHANTI DEVI
|
August 24, 2009 |
GOLDEN AGRI INTERNATIONAL PRIVATE LIMITED Vs. KUNDAN RICE MILLS LIMITED
|
May 22, 2009 |
GOLDI @ KULVINDER Vs. STATE OF HARYANA
|
May 28, 2009 |
GOLU @ ROHIT Vs. DINESH KUMAR
|
October 28, 2009 |
GOOD YEAR INDIA LTD Vs. D N TRIKHJA
|
August 26, 2009 |
GOPAL DASS Vs. SONU
|
October 14, 2009 |
GOPAL DASS Vs. PAWAN KUMAR
|
May 19, 2009 |
GOPAL KRISHAN Vs. STATE OF HARYANA
|
December 1, 2009 |
GOPAL KRISHAN SABHARWAL Vs. SAHIB DAYAL
|
September 3, 2009 |
GOURAV JAIN AND ORS. Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
|
April 1, 2009 |
GOVERNMENT MEDICAL STORE DEPOT Vs. SALES TAX TRIBUNAL AND ORS.
|
May 26, 2009 |
GOVIND SINGH Vs. UNION OF INDIA
|
May 29, 2009 |
GRAM PANCHAYAT NANGAL CHHANGA Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2009 |
GRAM PANCHAYAT OF CHANDANA, TEH. AND DISTT. KAITHAL THROUGH ITS SARPANCH Vs. COMMISSIONER, AMBALA DIVISION
|
July 16, 2009 |
GRAM PANCHAYAT UMARPURA Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT
|
May 15, 2009 |
GRAM PANCHAYAT VILLAGE GHAMUR KHERI Vs. STATE OF HARYANA
|
July 9, 2009 |
GRAM PANCHAYAT, AMIR KHAS Vs. STATE OF PUNJAB AND ANOTHER
|
January 21, 2009 |
GRAM PANCHAYAT, BIDHAL Vs. SATBIR
|
May 15, 2009 |
GRAM PANCHAYAT, KANWARI Vs. STATE OF HARYANA
|
October 9, 2009 |
GRAM PANCHAYAT, MAVI KALAN, DISTRICT PATIALA Vs. DIRECTOR LAND RECORDS, PUNJAB, JALANDHAR AND OTHERS
|
January 27, 2009 |
GRAM PANCHAYAT, VILLAGE DHINGSARA Vs. STATE OF HARYANA
|
March 24, 2009 |
GROVER FABRICS (INDIA)(P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 4, 2009 |
GROZ-BECKERT ASIA PVT LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, UNION TERRITORY, CHANDIGARH AND ANOTHER
|
May 29, 2009 |
GUDDU S/O SHRI DARAP, Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA, AND OTHERS
|
May 27, 2009 |
GUHLA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD Vs. JAGDISH SINGH
|
August 4, 2009 |
GULAB RAI Vs. STATE OF HARYANA AND ANR.
|
April 2, 2009 |
GULAB SINGH Vs. STATE OF HARYANA
|
September 9, 2009 |
GULAB SINGH Vs. MAM CHAND
|
February 20, 2009 |
GULAB SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH AND ANOTHER
|
November 11, 2009 |
GULSHAN KUMAR Vs. SECRETARY, GOVT OF INDIA AND OTHERS
|
January 16, 2009 |
GULSHAN RAI Vs. KULDEEP KAUR
|
December 9, 2009 |
GULSHAN SEHGAL Vs. ASOOBA SINGH AND ANR.
|
February 3, 2009 |
GULZAR SINGH Vs. JULPHAN AND ORS.
|
May 12, 2009 |
GULZAR SINGH PANNU Vs. STATE OF PUNJAB
|
May 20, 2009 |
GUNIT SIDHU Vs. BHAI SHAMINDER SINGH
|
March 16, 2009 |
GUPTA AND COMPANY Vs. UNION OF INDIA
|
July 15, 2009 |
GUPTA HOTEL, BALLABGARH, PROPRIETOR NEKI RAM GUPTA Vs. STATE OF HARYANA
|
February 3, 2009 |
GUPTA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX, KARNAL
|
January 27, 2009 |
GURBACHAN SINGH Vs. STATE OF HARYANA
|
April 15, 2009 |
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
April 1, 2009 |
GURBACHAN SINGH Vs. RAGHUBIR SINGH
|
December 10, 2009 |
GURBAKSH KAUR AND ANR. Vs. BHAJAN SINGH ALIAS GURCHARAN SINGH
|
April 2, 2009 |
GURBAKSH SINGH AND OTHERS Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
|
February 13, 2009 |
GURBAX RAI SAINI Vs. SHIV RAM SAINI (SINCE DECEASED) THROUGH L.RS.
|
February 2, 2009 |
GURBAZ SINGH ALIAS BAJA SINGH Vs. BHAL SINGH
|
August 26, 2009 |
GURCHARAN DASS Vs. STATE OF PUNJAB
|
April 23, 2009 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
September 4, 2009 |
GURCHARAN SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
January 19, 2009 |
GURCHARAN SINGH Vs. DHARAM SINGH
|
August 4, 2009 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 13, 2009 |
GURCHARAN SINGH Vs. THE FINANCIAL COMMISSIONER
|
July 31, 2009 |
GURCHARAN SINGH Vs. SURJIT SINGH AND ANOTHER
|
August 17, 2009 |
GURCHARAN SINGH AND ANR. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
July 3, 2009 |
GURCHARAN SINGH AND ORS Vs. GURDEV KAUR AND OTHERS
|
December 4, 2009 |
GURCHARAN SINGH RANDHAWA Vs. JAGJIT SINGH ALIAS JIT SINGH
|
December 2, 2009 |
GURCHARAN SINGH RANDHAWA Vs. JAGJIT SINGH ALIAS JIT SINGH
|
December 10, 2009 |
GURDARSHAN SINGH Vs. PARAMJIT KAUR
|
August 18, 2009 |
GURDAS SINGH Vs. STATE OF PUNJAB
|
March 19, 2009 |
GURDEEP SINGH Vs. DHADOGAL CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED
|
September 10, 2009 |
GURDEEP SINGH Vs. STATE OF PUNJAB
|
February 26, 2009 |
GURDEEP SINGH Vs. CHAUDHARY HARDAYAL
|
March 26, 2009 |
GURDEEP SINGH Vs. STATE OF PUNJAB
|
January 29, 2009 |
GURDEV KAUR Vs. GURMUKH SINGH
|
February 19, 2009 |
GURDEV SINGH Vs. STATE OF HARYANA
|
July 27, 2009 |
GURDEV SINGH Vs. FINANCIAL COMMISSIONER
|
February 13, 2009 |
GURDEV SINGH Vs. UTTAMJIT SINGH
|
August 19, 2009 |
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 3, 2009 |
GURDEV SINGH Vs. SECRETARY TO GOVT. OF PUNJAB, COOPERATION DEPARTMENT AND ORS.
|
November 26, 2009 |
GURDEV SINGH Vs. UNION OF INDIA AND OTHERS
|
November 13, 2009 |
GURDEV SINGH (DECEASED) THROUGH LRS AND ORS. Vs. UNION TERRITORY
|
April 20, 2009 |
GURDIAL KAUR Vs. DILBAG SINGH
|
April 23, 2009 |
GURDIAL SINGH Vs. NARINDERPAL SINGH
|
January 21, 2009 |
GURDIAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 2009 |
GURDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2009 |
GURDIP KAUR Vs. SATPAL SINGH
|
May 14, 2009 |
GURDIP SINGH Vs. MANGAL SINGH
|
January 8, 2009 |
GURDIP SINGH Vs. STATE OF PUNJAB
|
July 3, 2009 |
GURDISH KAUR Vs. DARSHAN SINGH
|
August 5, 2009 |
GURDIYAL SINGH Vs. S AVTAR SINGH
|
April 27, 2009 |
GURDWARA SAHIB Vs. STATE OF PUNJAB
|
March 23, 2009 |
GURJANT SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
May 15, 2009 |
GURJANT SINGH Vs. STATE OF PUNJAB
|
November 3, 2009 |
GURJANT SINGH Vs. CHARAN DASS TERIA
|
April 21, 2009 |
GURJANT SINGH Vs. STATE OF PUNJAB
|
December 4, 2009 |
GURJATINDER PAL SINGH Vs. STATE OF PUNJAB
|
January 27, 2009 |
GURJIT KAUR ALIAS SATNAM KAUR Vs. JARNAIL SINGH
|
October 29, 2009 |
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 2009 |
GURLAL SINGH Vs. STATE OF PUNJAB
|
January 7, 2009 |
GURLEEN KAUR Vs. STATE OF PUNJAB
|
May 30, 2009 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
May 30, 2009 |
GURMAIL SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
December 18, 2009 |
GURMAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 20, 2009 |
GURMANDAR SINGH AND SUKHMANDAR SINGH Vs. STATE OF PUNJAB
|
December 1, 2009 |
GURMEET KAUR Vs. STATE OF PUNJAB
|
August 10, 2009 |
GURMEET KAUR Vs. MALAK SINGH
|
April 21, 2009 |
GURMEET KAUR AND OTHERS Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
|
March 20, 2009 |
GURMEET KAUR BATTH Vs. STATE OF PUNJAB
|
January 20, 2009 |
GURMEET KUMAR Vs. UNION OF INDIA & OTHERS
|
November 13, 2009 |
GURMEET SINGH Vs. STATEOF PUNJAB
|
October 23, 2009 |
GURMEET SINGH Vs. STATE OF PUNJAB
|
July 10, 2009 |
GURMEET SINGH PEHALWAN Vs. PREETI @ MANPREET KAUR
|
December 2, 2009 |
GURMEL SINGH Vs. JASWINDER KAUR
|
January 15, 2009 |
GURMINDER SINGH Vs. RAJNI KUMAR
|
March 6, 2009 |
GURMIT @ NITU Vs. STATE OF HARYANA
|
March 9, 2009 |
GURMIT KAUR Vs. BUTA SINGH
|
August 11, 2009 |
GURMIT SINGH Vs. STATE OF PUNJAB & ORS
|
August 6, 2009 |
GURMUKH SINGH Vs. STATE OF HARYANA
|
January 8, 2009 |
GURMUKH SINGH Vs. SATNAM KAUR
|
August 3, 2009 |
GURMUKH SINGH Vs. STATE OF PUNJAB
|
April 27, 2009 |
GURMUKH SINGH Vs. BALKAR SINGH
|
October 8, 2009 |
GURMUKH SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
February 11, 2009 |
GURNAM KAUR Vs. CHARANJIT KAUR AND ANR.
|
March 26, 2009 |
GURNAM SINGH Vs. STATE OF PUNJAB
|
May 15, 2009 |
GURNAM SINGH Vs. PRESINDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
January 14, 2009 |
GURPAL SINGH Vs. STATE OF PUNJAB
|
December 7, 2009 |
GURPAL SINGH Vs. NARINDER KAUR
|
March 17, 2009 |
GURPARKASH SINGH Vs. STATE OF PUNJAB AND ANR.
|
May 14, 2009 |
GURPREET KAUR Vs. APPROPRIATE AUTHORITY-CUM-SENIOR MEDICAL OFFICER
|
December 4, 2009 |
GURPREET KAUR Vs. STATE OF PUNJAB
|
January 7, 2009 |
GURPREET SINGH Vs. STATE OF PUNJAB
|
November 19, 2009 |
GURPREET SINGH Vs. JASWINDER SINGH AND ORS.
|
July 3, 2009 |
GURPREET SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.
|
May 15, 2009 |
GURRAJ SINGH Vs. STATE OF PUNJAB
|
March 24, 2009 |
GURSHARAN KAUR Vs. STATE OF HARYANA
|
April 20, 2009 |
GURTEJ SINGH Vs. STATE OF PUNJAB
|
September 2, 2009 |
GURTEJ SINGH Vs. NAIB CHAND AND ANR.
|
May 26, 2009 |
GURTEJ SINGH Vs. BALBIR SINGH
|
September 9, 2009 |
GURU JAMBHESHWAR UNIVERSITY, HISAR Vs. TEJA RAM BISHNOI AND OTHERS
|
December 2, 2009 |
GURU NANAK PESTICIDES NABHA Vs. STATE OF PUNJAB
|
October 21, 2009 |
GURVINDER KAUR Vs. STATE OF PUNJAB AND ANR.
|
April 2, 2009 |
GURWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2009 |
GURWINDER SINGH Vs. STATE OF PUNJAB
|
May 22, 2009 |
H C GARG Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 13, 2009 |
H V P N L AND ANOTHER Vs. BEHARI PARSHAD
|
January 23, 2009 |
H.C. ARORA Vs. STATE OF PUNJAB AND ORS.
|
October 9, 2009 |
H.C. ARORA Vs. STATE OF PUNJAB
|
November 12, 2009 |
H.C. PREM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 27, 2009 |
H.S.E.B. Vs. PRABHU STEEL INDUSTRIES
|
April 29, 2009 |
H.S.E.B., NOW HARYANA VIDHYUT PARSARN NIGAM LTD. Vs. JAIPUR GLASS AND POTTERIES WORKS
|
February 11, 2009 |
HAKAM SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
HAKAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 22, 2009 |
HAKIM KISHORILAL COLLEGE OF EDUCATION Vs. UNION OF INDIA AND OTHERS
|
August 13, 2009 |
HAMEK SINGH Vs. BACHAN KAUR
|
January 16, 2009 |
HAMIR SINGH Vs. STATE OF PUNJAB
|
April 15, 2009 |
HANS RAJ Vs. MALKIAT KAUR
|
September 22, 2009 |
HANSA DUTT PANDEY S/O SH. GOPAL DUTT PANDEY Vs. PRESIDING OFFICER, LABOUR COURT, U.T., CHANDIGARH AND OTHERS
|
April 2, 2009 |
HANUMAN Vs. STATE OF HARYANA
|
March 21, 2009 |
HANUMAN Vs. SAROJ DEVI
|
November 11, 2009 |
HARBANS KAUR Vs. JAGTAR SINGH
|
July 22, 2009 |
HARBANS KAUR Vs. STATE OF PUNJAB
|
April 20, 2009 |
HARBANS KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
March 26, 2009 |
HARBANS LAL Vs. DEVINDER KUMAR
|
November 23, 2009 |
HARBANS LAL Vs. STATE OF PUNJAB
|
January 14, 2009 |
HARBANS LAL Vs. SUSHMA KAPIL ALIAS NIKKY KAPIL
|
February 12, 2009 |
HARBANS SINGH Vs. STATE OF PUNJAB
|
December 21, 2009 |
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 27, 2009 |
HARBANS SINGH AND PISHORI LAL Vs. STATE OF HARYANA
|
May 5, 2009 |
HARBANS SON OF SOHNA RAM Vs. STATE OF HARYANA AND ORS.
|
November 30, 2009 |
HARBHAGWAN SAWHNEY Vs. STATE OF HARYANA AND ORS.
|
December 1, 2009 |
HARBHAGWANT SINGH ALIAS NOOPI Vs. STATE OF PUNJAB
|
January 13, 2009 |
HARBHAJAN SINGH Vs. UNION OF INDIA AND OTHERS
|
February 25, 2009 |
HARBHAJAN SINGH @ BHAJJI Vs. SH. ARVIND THAKUR
|
September 1, 2009 |
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 6, 2009 |
HARBHAJAN SINGH RIAR Vs. STATE OF PUNJAB
|
July 23, 2009 |
HARCHARAN SINGH BHALLA Vs. STATE OF PUNJAB
|
April 18, 2009 |
HARDAM SINGH Vs. STATE OF PUNJAB
|
April 27, 2009 |
HARDAYAL Vs. THE STATE OF PUNJAB AND ORS.
|
March 17, 2009 |
HARDEEP KAUR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
September 24, 2009 |
HARDEEP KAUR Vs. STATE OF PUNJAB
|
December 1, 2009 |
HARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
HARDEEP SINGH CHANDI Vs. STATE OF PUNJAB
|
December 21, 2009 |
HARDEV SINGH Vs. PREM PAL
|
July 30, 2009 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
March 3, 2009 |
HARDEV SINGH AND ANR. Vs. HOUSING BOARD HARYANA AND ORS.
|
July 13, 2009 |
HARDEVINDER SINGH Vs. NIRMAL KAUR
|
March 17, 2009 |
HARDIP PAL SINGH Vs. JAGAN NATH HANG GHAR
|
March 30, 2009 |
HARDWARI LAL Vs. HINDUSTAN MACHINE TOOLS
|
February 17, 2009 |
HARGOBIND Vs. REVENUE COMMISSIONER
|
January 21, 2009 |
HARI CHAND Vs. STATE OF HARYANA
|
January 29, 2009 |
HARI KISHAN @ KRISHAN AND ANOTHER Vs. STATE OF HARYANA
|
September 10, 2009 |
HARI PARKASH Vs. STATE OF PUNJAB
|
October 26, 2009 |
HARI RAM Vs. SHASHI JAIN
|
August 4, 2009 |
HARI RAM Vs. SATBIR SINGH
|
February 25, 2009 |
HARI RAM Vs. STATE OF HARYANA
|
July 13, 2009 |
HARI RAM Vs. GEETA RANI AND ORS.
|
September 10, 2009 |
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 11, 2009 |
HARIKESH Vs. NARAIN DEVI
|
December 10, 2009 |
HARINDER SINGH Vs. STATE OF PUNJAB
|
November 4, 2009 |
HARINDER SINGH Vs. JOGINDER SINGH BITTU
|
May 28, 2009 |
HARIRAM S/O NEKI RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT, AND ANOTHER
|
May 6, 2009 |
HARISH CHAND Vs. STATE OF HARYANA
|
December 9, 2009 |
HARISH CHAND AND ANR. Vs. RAMESHWAR DAYAL MANGLA ALIAS RAMESH CHAND
|
October 9, 2009 |
HARISH CHANDER Vs. MOHINDER SINGH
|
January 27, 2009 |
HARISH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 23, 2009 |
HARJEET KAUR Vs. STATE OF HARYANA AND ANR.
|
April 20, 2009 |
HARJEET SINGH Vs. STATE OF PUNJAB
|
October 8, 2009 |
HARJINDER KAUR Vs. STATE OF PUNJAB
|
March 23, 2009 |
HARJINDER SINGH Vs. VED PARKASH
|
October 30, 2009 |
HARJINDER SINGH Vs. STATE OF U.T. CHANDIGARH
|
March 19, 2009 |
HARJINDER SINGH Vs. STATE OF U.T. CHANDIGARH
|
August 5, 2009 |
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
HARJINDER SINGH AND VINOD KUMAR Vs. STATE OF PUNJAB
|
March 21, 2009 |
HARJIT GREWAL Vs. VINOD KUMAR BATRA
|
April 16, 2009 |
HARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 21, 2009 |
HARJIT SINGH Vs. HAPNINDER KAUR
|
April 23, 2009 |
HARKARAN SINGH NEHAL AND ORS. Vs. SUMEETA SANDHU AND ORS.
|
April 20, 2009 |
HARLOCHAN SINGH Vs. STATE OF PUNJAB
|
November 25, 2009 |
HARMAIL SINGH Vs. GURMAIL SINGH
|
July 27, 2009 |
HARMANOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2009 |
HARMEET SINGH Vs. RUPINDER SINGH
|
November 11, 2009 |
HARMEET SINGH Vs. UNION OF INDIA AND ANOTHER
|
August 26, 2009 |
HARMEL SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
HARMESH CHAND Vs. STATE OF PUNJAB & OTHERS
|
July 31, 2009 |
HARMESH CHANDER KAKKAR Vs. STATE OF HARYANA
|
July 13, 2009 |
HARMESH SINGLA Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2009 |
HARMNDEEP SINGH Vs. SWARAN SINGH
|
May 27, 2009 |
HARNAM SINGH Vs. THE LAND ACQUISITION COLLECTOR AND ANR.
|
April 24, 2009 |
HARNAM SINGH @ NIMMA Vs. STATE OF PUNJAB
|
March 3, 2009 |
HARNEK GILL Vs. STATE BANK OF PATIALA
|
March 9, 2009 |
HARNEK SINGH Vs. PARAMJIT SINGH
|
March 24, 2009 |
HARNEK SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2009 |
HARNEK SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
February 19, 2009 |
HARNEK SINGH @ MADDI Vs. STATE OF PUNJAB
|
May 7, 2009 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
December 21, 2009 |
HARPAL SINGH Vs. FINANCIAL COMMISSIONER
|
November 17, 2009 |
HARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 18, 2009 |
HARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 2, 2009 |
HARPAL SINGH @ KALA Vs. STATE OF PUNJAB
|
November 4, 2009 |
HARPINDER SINGH AND ORS. Vs. SHRI WAZIR SINGH (SINCE DECEASED) THROUGH LRS.
|
April 15, 2009 |
HARPREET KHATRA Vs. MANAGING COMMITTEE KHALSA COLLEGE FOR WOMEN AND OTHERS
|
October 20, 2009 |
HARPREET SINGH Vs. INTERNATIONAL CARS AND MOTORS LTD
|
April 24, 2009 |
HARPREET SINGH Vs. STATE OF PUNJAB
|
January 8, 2009 |
HARPREET SINGH Vs. STATE OF HARYANA
|
September 15, 2009 |
HARPREET SINGH Vs. STATE OF HARYANA
|
September 1, 2009 |
HARPREET SINGH Vs. GURBHEJ SINGH & ANR.
|
May 8, 2009 |
HARSHARAN SINGH Vs. FINANCIAL COMMISSIONER
|
January 14, 2009 |
HARTEJ SINGH ALIAS TEJENDRA SINGH Vs. UNION TERRITORY
|
March 19, 2009 |
HARVINDER SINGH Vs. SHEENA RANI
|
July 16, 2009 |
HARVINDER SINGH Vs. STATE OF HARYANA
|
March 4, 2009 |
HARVINDER SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, AMRITSAR
|
May 20, 2009 |
HARWANT KUMAR Vs. STATE OF PUNJAB
|
May 27, 2009 |
HARWINDER PAL ALIAS HAPPY Vs. STATE OF PUNJAB
|
December 3, 2009 |
HARYANA CO-OP SUGAR MILLS LTD , ROHTAK Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
|
July 22, 2009 |
HARYANA CO-OP SUGAR MILLS LTD , ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIFBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
|
March 30, 2009 |
HARYANA DISTILLERY YAMUNANAGAR AND THE PANIPAT CO-OPERATIVE SUGAR MILLS LTD. Vs. THE STATE GOVERNMENT OF HARYANA AND ORS.
|
December 24, 2009 |
HARYANA FINANCIAL CORPORATION Vs. KAMAL JUNEJA AND OTHERS
|
December 2, 2009 |
HARYANA OIL CORPORATION Vs. MARKET COMMITTEE, GHARAUNDA AND ANOTHER
|
December 3, 2009 |
HARYANA POWER GENERATION CORPORATION LTD. AND ORS. Vs. MAI CHAND
|
April 18, 2009 |
HARYANA RAJYA BAL BHAWAN, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
|
March 23, 2009 |
HARYANA ROADWAYS ENGINEERING CORPORATION THROUGH ITS GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
|
May 14, 2009 |
HARYANA SLUM CLEARANCE BOARD Vs. PRESIDING OFFICER AND ANOTHER
|
April 29, 2009 |
HARYANA STATE Vs. BHARAT SINGH
|
January 13, 2009 |
HARYANA STATE Vs. HARBANS LAL
|
November 27, 2009 |
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. RAM SARUP AND ANR.
|
March 30, 2009 |
HARYANA STATE AND ANR. Vs. NAGAR MAL SHARMA
|
December 18, 2009 |
HARYANA STATE AND OTHERS Vs. PARDEEP KUMAR
|
February 17, 2009 |
HARYANA STATE CO OPERATIVE SUPPLY AND MAKETING FEDERATION LTD Vs. LABOUR COURT UNION TERRITORY CHANDIGARH
|
August 20, 2009 |
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
|
January 7, 2009 |
HARYANA STATE ELECTRICITY BOARD Vs. JAGDISH RAI AND ANR.
|
March 26, 2009 |
HARYANA STATE ELECTRICITY BOARD AND ANR. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 23, 2009 |
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. MRS. SHASHI KAPOOR AND ORS.
|
September 7, 2009 |
HARYANA STATE FEDERATION OF CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL
|
July 30, 2009 |
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LIMITED Vs. HARYANA CONFED EMPLOYEES WELFARE UNION
|
July 28, 2009 |
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LIMITED Vs. SUDESH THAKUR
|
August 20, 2009 |
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA (HARYANA) AND ANOTHER
|
April 28, 2009 |
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. HARYANA CONCAST LIMITED
|
December 15, 2009 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
February 17, 2009 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT HISAR
|
December 4, 2009 |
HARYANA STATE PHARMACY COUNCIL Vs. SUBHASH GUPTA PROP. GOYAL MEDICAL STORE AND ORS.
|
September 24, 2009 |
HARYANA STATE PHARMACY COUNCIL, CHANDIGARH THROUGH ITS REGISTRAR Vs. SATISH KUMAR
|
September 24, 2009 |
HARYANA STATE SOCIAL WELFARE ADVISORY BOARD, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
|
July 14, 2009 |
HARYANA TOURISM CORPORATION LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
|
December 10, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPIN SHARMA
|
March 18, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ZUARI INDUSTRIES
|
March 20, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. OM PARKASH SHARMA
|
September 4, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs. KEDAR NATH
|
December 10, 2009 |
HARYANA VIDYUT PARSARAN NIGAM AND ANR. Vs. MAYUR INDUSTRIES LTD.
|
August 21, 2009 |
HARYANA VIDYUT PARSARAN NIGAM LTD. Vs. ARYA NIRMAN (ENGINEERS, CONSULTANTS, CONTRACTORS AND, GENERAL ORDER SUPPLIERS) AND ANR.
|
May 29, 2009 |
HARYANA WAKF BOARD Vs. SHABRATI KHAN
|
September 25, 2009 |
HASAI RAM Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
HAV. DIWAN CHAN Vs. RAJ KUMARI
|
July 13, 2009 |
HAWA SINGH Vs. P.O., INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISSAR
|
November 5, 2009 |
HAWA SINGH Vs. STATE OF HARYANA
|
December 11, 2009 |
HAWKINS COOKERS LTD Vs. MUNICIPAL COMMITTEE
|
July 17, 2009 |
HAZARA RAM Vs. JAGIR SINGH
|
February 19, 2009 |
HAZARA SINGH AND SADHU SINGH AND ANR. Vs. THE STATE OF PUNJAB
|
April 20, 2009 |
HEENA ALIAS BABITA Vs. STATE OF HARYANA
|
March 27, 2009 |
HET RAM Vs. VIRBHAN
|
November 11, 2009 |
HET RAM Vs. STATE OF HARYANA
|
August 10, 2009 |
HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH AND ANR Vs. DILBAGH SINGH
|
January 20, 2009 |
HIND MOTORS LIMITED, PLOT NO 09, INDUSTRIAL AREA, PHASE I, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T OF CHANDIGARH, SECTOR 18, MADHYA MARG, CHANDIGARH AND ANOTHER
|
May 4, 2009 |
HINDU COLLEGE FOR GIRLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
July 30, 2009 |
HINDU KANYA MAHAVIDALAYA, DHARIWAL (GURDASPUR) Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
July 2, 2009 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. KAINTAL AUTO ENTERPRISES
|
July 29, 2009 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. MULAKH RAJ AND ORS.
|
April 15, 2009 |
HINDUSTAN POLYPACKS Vs. STATE OF HARYANA
|
December 14, 2009 |
HISAR DISTRICT CENTRAL COOPERATIVE BANK LTD HISAR ITS MANAGING DIRECTOR Vs. LABOUR-CUM-CONCILIATION OFFICER, HISAR AND OTHERS
|
August 5, 2009 |
HOSHIAR SINGH AND ORS. Vs. STATE OF HARYANA
|
February 11, 2009 |
HSIDC ESTATE INDUSTRIAL ASSOCIATION AND ANR. Vs. OSAW AGRO INDUSTRIES PRIVATE LTD. AND ORS.
|
April 20, 2009 |
HUSSAN LAL Vs. STATE OF PUNJAB
|
April 15, 2009 |
HYDERABAD INDUSTRIES LTD. Vs. STATE OF HARYANA
|
February 3, 2009 |
HYGIENIC FOODS MALERKOTLA ROAD Vs. JASBIR SINGH
|
November 13, 2009 |
I F C I LTD Vs. ARIHANT COTSYN LTD
|
February 19, 2009 |
I.V.C.F. Vs. BHIWANI DENIM AND APPAREL LIMITED AND ORS.
|
August 18, 2009 |
ICICI BANK LTD Vs. SAURAV CHEMICALS LTD
|
September 5, 2009 |
ICICI LOMBARD GENERAL INSURANCE CO. Vs. JASWINDER KAUR
|
October 12, 2009 |
IDRISH Vs. JAIKAM AND ORS.
|
July 30, 2009 |
IFCI LTD. Vs. PUNJAB WIRELESS SYSTEM LTD.
|
January 22, 2009 |
IFCI VENTURE CAPITAL FUNDS LTD. Vs. BHIWANI DENIM AND APPAREL LTD.
|
August 18, 2009 |
IMPROVEMENT TRUST, MOGA Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL
|
January 27, 2009 |
IN RE: DABRIWALA STEELS AND ENGINEERING CO. LTD. Vs. STATE
|
March 19, 2009 |
IN RE: MOHTA BEARINGS LTD. Vs. STATE
|
January 16, 2009 |
IN RE: PUNJAB TRACTORS LTD. Vs. STATE
|
January 16, 2009 |
INCHARGE GOVERNMENT MURGI SEVA KENDER, AMRITSAR AND OTHERS Vs. AMIR CHAND AND ANOTHER
|
May 1, 2009 |
IND-SWIFT LABORATORIES LTD Vs. UNION OF INDIA
|
July 3, 2009 |
INDE ENTERPRISES PVT LTD CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMBALA AND ANOTHER
|
October 13, 2009 |
INDER GIYAN Vs. SHYAM SUNDER
|
October 12, 2009 |
INDER KUMAR DATTA Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
|
January 20, 2009 |
INDER PAL Vs. M/S MAGMA LEASING LIMITED
|
August 7, 2009 |
INDER PARSAD Vs. FRICK INDIA LIMITED AND ANOTHER
|
September 7, 2009 |
INDER SINGH Vs. FINANCIAL COMMISSIONER
|
October 28, 2009 |
INDER SINGH Vs. JOGA SINGH
|
July 6, 2009 |
INDERJIT Vs. ROOP LAL
|
December 14, 2009 |
INDERJIT KAUR AND ORS. Vs. RAJINDER SINGH
|
May 19, 2009 |
INDERJIT SHARMA Vs. MOTI LAL
|
April 28, 2009 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
February 13, 2009 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
May 28, 2009 |
INDIAN OIL CORPORATION Vs. UNION TERRITORY OF CHANDIGARH AND ANR.
|
October 15, 2009 |
INDIAN OIL CORPORATION LIMITED Vs. VERMA OIL HOUSE AND ORS.
|
February 3, 2009 |
INDIAN OIL CORPORATION LIMITED Vs. STATE OF PUNJAB
|
May 19, 2009 |
INDIAN SPECIAL CASTING PVT LTD Vs. COMMR OF C EX , LUDHIANA
|
February 4, 2009 |
INDIAN SULPHACID INDUSTRIES LTD Vs. STATE OF HARYANA AND OTHERS
|
May 29, 2009 |
INDO FURNACE (P.) LTD Vs. UNION OF INDIA
|
August 7, 2009 |
INDU Vs. STATE OF PUNJAB
|
December 1, 2009 |
INDU BALA Vs. KULDEEP SINGH AND ANR.
|
September 16, 2009 |
INFRASTRUCTURE PROJECTS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 30, 2009 |
INSP. MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
February 11, 2009 |
INSTRUCTORS/FOREMAN INSTRUCTORS ASSOCIATION Vs. THE STATE OF HARYANA AND ANR.
|
December 18, 2009 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
December 2, 2009 |
IQBAL SINGH Vs. MRIDU NAGPAL AND ANR.
|
September 3, 2009 |
IQBAL SINGH SABHARWAL Vs. UNION OF INDIA
|
March 4, 2009 |
ISHAR SINGH Vs. STATE OF PUNJAB
|
December 9, 2009 |
ISHAR SINGH AND SONS AND ANR. Vs. SWAMI VIVEK NAND JI MAHARAJ AND ORS.
|
August 12, 2009 |
ISHWAR CHAND Vs. MUNICIPAL COMMITTEE
|
July 8, 2009 |
ISHWAR CHAND SURESH KUMAR Vs. SUNITA GARG
|
January 23, 2009 |
ISHWAR CHANDER Vs. SAROJ KARWAL
|
September 23, 2009 |
ISHWAR DUTT AND ORS. Vs. JANGRA BRAHMAN DHARAMSHALA AND ANR.
|
February 24, 2009 |
ISHWAR SINGH Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT & ANOTHER
|
May 8, 2009 |
ISHWAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
|
May 27, 2009 |
ISHWAR SINGH @ ISHWAR CHAND Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD , CHANDIGARH AND OTHERS
|
April 20, 2009 |
ISHWARCHAND JAIN Vs. PUNJAB AND HARYANA HIGH COURT AND ANR.
|
July 1, 2009 |
ISMAIL Vs. HAJRA
|
September 11, 2009 |
ISRAIL Vs. USMAN
|
July 14, 2009 |
J S CONSTRUCTION Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
June 22, 2009 |
J.C. ENGINEERS P. LTD. Vs. KAY IRON WORKS P. LTD.
|
January 22, 2009 |
J.C.B. INDIA LIMITED Vs. UNION OF INDIA (UOI)
|
November 5, 2009 |
J.K. TYRE AND INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2009 |
JAGAN NATH Vs. FINANCIAL COMMISSIONER
|
May 15, 2009 |
JAGAT ROLLER FLOUR MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
|
May 19, 2009 |
JAGBIR SINGH Vs. NIRMAL SINGH
|
December 21, 2009 |
JAGDAMBA STEEL INDUSTRIES Vs. SHER CHAND KAPOOR
|
September 24, 2009 |
JAGDEV SINGH Vs. STATE OF PUNJAB AND ANR.
|
March 26, 2009 |
JAGDEV SINGH GREWAL AND ORS. Vs. SARDARNI PREM PARKASH KAUR AND ORS.
|
December 17, 2009 |
JAGDISH Vs. STATE OF HARYANA
|
July 29, 2009 |
JAGDISH Vs. STATE OF HARYANA
|
January 16, 2009 |
JAGDISH PUNCHHI Vs. STATE OF HARYANA
|
February 11, 2009 |
JAGDISH RAI Vs. STATE OF PUNJAB
|
April 22, 2009 |
JAGDISH RAI MAKKAR Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
|
May 28, 2009 |
JAGDISH SINGH Vs. KANTA DEVI
|
September 3, 2009 |
JAGGAR SINGH Vs. BHAGWANT RAI
|
May 6, 2009 |
JAGIR KAUR Vs. GURDIAL SINGH AND ANR.
|
November 13, 2009 |
JAGIR SINGH Vs. STATE OF HARYANA
|
December 10, 2009 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
April 16, 2009 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 16, 2009 |
JAGIR SINGH Vs. STATE OF PUNJAB & OTHERS
|
November 10, 2009 |
JAGIR SINGH (DECEASED) THROUGH LRS. AND ORS. Vs. UNION TERRITORY
|
April 27, 2009 |
JAGIRI RAM Vs. RALLA
|
December 19, 2009 |
JAGJIT SINGH Vs. KRISHAN CHAND AND BROTHERS COMMISSION AGENTS
|
November 26, 2009 |
JAGJIT SINGH ALIAS JAG Vs. AMARJIT KAUR AND OTHERS
|
December 3, 2009 |
JAGJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
August 25, 2009 |
JAGMAL SINGH Vs. COMMISSIONER, AMBALA DIVISION
|
November 17, 2009 |
JAGMINDER KAUR Vs. DIDAR SINGH
|
January 21, 2009 |
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
May 15, 2009 |
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
July 1, 2009 |
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA
|
September 11, 2009 |
JAGPAL SINGH DALAL Vs. STATE OF PUNJAB
|
April 27, 2009 |
JAGPREET SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 29, 2009 |
JAGSIR SINGH Vs. MAHASHA DEV RAJ
|
July 29, 2009 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
JAGTAR SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 30, 2009 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
July 13, 2009 |
JAGTAR SINGH AND ORS. Vs. NAZAR SINGH AND ANR.
|
February 11, 2009 |
JAGWANTI Vs. STATE OF HARYANA
|
August 18, 2009 |
JAI AMBE RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) & ORS.
|
November 12, 2009 |
JAI BHAGWAN Vs. SURENDER SINGH
|
April 24, 2009 |
JAI BHAGWAN Vs. THE STATE OF PUNJAB
|
March 2, 2009 |
JAI BHAGWAN Vs. SMT. BABLI AND ORS.
|
April 2, 2009 |
JAI BHAGWAN AND ORS. Vs. RAGHBIR SINGH AND ORS.
|
March 26, 2009 |
JAI BHARAT GUM AND CHEMICALS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 19, 2009 |
JAI DEV SHASTRI Vs. STATE OF HARYANA
|
July 17, 2009 |
JAI DURGA COTTON MILLS Vs. STATE OF HARYANA AND ORS.
|
May 8, 2009 |
JAI JAGDAMBAY DEPOSITS PVT LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
March 6, 2009 |
JAI KISHAN Vs. BALBIR SINGH
|
March 19, 2009 |
JAI KRISHAN Vs. STATE OF PUNJAB
|
November 26, 2009 |
JAI LAL Vs. STATE OF HARYANA AND ORS.
|
May 7, 2009 |
JAI PAL Vs. STATE OF HARYANA
|
March 6, 2009 |
JAI PARKASH Vs. RAM NARAIN
|
December 3, 2009 |
JAI PARKASH Vs. STATE OF HARYANA AND ORS.
|
February 11, 2009 |
JAI PARKASH GOYAL Vs. GURUDWARA SINGH SABHA
|
May 7, 2009 |
JAI PARKASH SOHAR Vs. STATE OF PUNJAB
|
August 18, 2009 |
JAI PARKASH SON OF SH. UDMI Vs. STATE BANK OF PATIALA HEAD OFFICE
|
July 28, 2009 |
JAI RATH SEED STORE Vs. PUNJAB STATE THROUGH INSECTICIDE INSPECTOR
|
August 18, 2009 |
JAI SINGH Vs. SARDAR SINGH
|
January 21, 2009 |
JAI SINGH Vs. STATE OF PUNJAB
|
August 12, 2009 |
JAI SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 2, 2009 |
JAIMAL SINGH Vs. STATE OF PUNJAB THROUGH COLLECTOR ACQUISITION P.S.E.B. PATIALA
|
February 25, 2009 |
JAIN TYPE FOUNDARY AND ORS. Vs. RAJ PAL KAPOOR AND ORS.
|
July 1, 2009 |
JAIPAL Vs. STATE OF HARYANA
|
May 15, 2009 |
JAIPAL Vs. STATE OF HARYANA
|
November 11, 2009 |
JAIPAL SINGH Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
|
March 20, 2009 |
JAIVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 20, 2009 |
JALEB KHAN Vs. COMMISSIONER, GURGAON DIVISION
|
July 20, 2009 |
JAMEEL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
July 20, 2009 |
JAMES HOTELS LTD Vs. UNION TERRITORY
|
February 24, 2009 |
JANAK SINGH Vs. SANT RAM
|
April 22, 2009 |
JANG SINGH & ANR. Vs. STATE OF PUNJAB & ORS.
|
December 15, 2009 |
JANKI DEVI MARIYA Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2009 |
JANTA PANJOLA Vs. DAULAT RAM KISHORLAL COMMISSION AGENT
|
March 9, 2009 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
May 21, 2009 |
JARNAIL SINGH Vs. KHUSHBAKHT RAI KORA
|
March 9, 2009 |
JARNAIL SINGH Vs. GURMAIL SINGH
|
November 17, 2009 |
JARNAIL SINGH Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
August 13, 2009 |
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 25, 2009 |
JASBIR KAUR Vs. SHRI VISHNU DUTT AND ORS.
|
March 26, 2009 |
JASBIR KAUR Vs. KULJIT SINGH
|
August 27, 2009 |
JASBIR KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 24, 2009 |
JASBIR KAUR AND ORS. Vs. HARJINDER KAUR
|
April 2, 2009 |
JASBIR SINGH Vs. HYGIENIC FOODS, MALERKOTLA ROAD
|
February 5, 2009 |
JASBIR SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 12, 2009 |
JASBIR SINGH Vs. STATE OF PUNJAB
|
May 12, 2009 |
JASBIR SINGH Vs. JALANDHAR EX-SERVICEMEN M/T COOPERATIVE LTD
|
January 16, 2009 |
JASBIR SINGH Vs. STATE OF HARYANA
|
August 18, 2009 |
JASBIR SINGH AND ORS. ETC. ETC. Vs. STATE OF HARYANA AND ORS.
|
April 21, 2009 |
JASDEEP SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
July 10, 2009 |
JASDEV SINGH Vs. STATE OF HARYANA
|
July 13, 2009 |
JASKARAN SINGH Vs. STATE OF PUNJAB
|
April 17, 2009 |
JASMAIR Vs. RAM BHAGAT
|
March 18, 2009 |
JASMIN ASGHAR Vs. THE STATE OF PUNJAB AND ORS.
|
December 15, 2009 |
JASPAL KAUR Vs. MAHINDER SINGH
|
August 27, 2009 |
JASPAL SINGH Vs. STATE OF HARYAN
|
March 18, 2009 |
JASPAL SINGH Vs. HARJINDER KAUR
|
July 29, 2009 |
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
April 21, 2009 |
JASPAL SINGH PANCH Vs. STATE OF PUNJAB
|
August 21, 2009 |
JASPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2009 |
JASVIR INDER SINGH Vs. JASJIT INDER SINGH
|
August 25, 2009 |
JASVIR SINGH Vs. STATE OF PUNJAB
|
March 25, 2009 |
JASVIR SINGH JAWANDA Vs. SIDHSONS
|
January 31, 2009 |
JASWANT Vs. STATE OF HARYANA
|
July 24, 2009 |
JASWANT SINGH Vs. GURBAX SINGH
|
November 5, 2009 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 13, 2009 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 21, 2009 |
JASWANT SINGH Vs. C.B.I.
|
May 25, 2009 |
JASWANT SINGH Vs. SUKHJIT KAUR
|
September 24, 2009 |
JASWANT SINGH Vs. UNION TERRITORY
|
December 14, 2009 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
December 11, 2009 |
JASWANT SINGH Vs. RAM SINGH
|
October 20, 2009 |
JASWANT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
April 23, 2009 |
JASWANT SINGH Vs. SMT. MAGNI DEVI AND ORS.
|
April 20, 2009 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 2, 2009 |
JASWANT SINGH Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
|
December 9, 2009 |
JASWINDER KAUR Vs. STATE OF PUNJAB
|
November 10, 2009 |
JASWINDER KAUR Vs. RAJINDER KAUR
|
October 14, 2009 |
JASWINDER KAUR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND OTHERS
|
February 17, 2009 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
March 17, 2009 |
JASWINDER SINGH Vs. KASHMIR KAUR
|
January 14, 2009 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
March 26, 2009 |
JASWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
|
November 6, 2009 |
JASWINDER SINGH ALIAS SINDER Vs. STATE OF PUNJAB
|
August 7, 2009 |
JASWINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
March 25, 2009 |
JASWINDKR KAUR Vs. STATE OF PUNJAB
|
December 14, 2009 |
JATINDER CHOPRA ALIAS GONNY AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
JATINDER KAUR Vs. JASKIRAT KAUR
|
February 25, 2009 |
JATINDER KUMAR Vs. KRISHAN CHAND
|
August 17, 2009 |
JATINDER KUMAR Vs. COMMISSIONER, AMBALA DIVISION AND ORS.
|
July 9, 2009 |
JATINDER SINGH Vs. PUNJAB STATE
|
May 20, 2009 |
JATINDER SINGH Vs. AMAR DEVI
|
July 15, 2009 |
JATOLI PRIMARY AGRICULTURE COOPERATIVE SOCIETY LIMITED, JATOLI, HODEL, DISTRICT FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD, AND ANOTHER
|
April 17, 2009 |
JAWALA DASS AND ORS. Vs. CHHOTU RAM AND ORS.
|
May 27, 2009 |
JAWALA DASS AND OTHERS Vs. CHHOTU RAM AND OTHERS
|
July 27, 2009 |
JAWAND SONS Vs. COMMISSIONER OF INCOME TAX (APPEALS)
|
November 18, 2009 |
JAYA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 2009 |
JEET SINGH Vs. SARWAN SINGH
|
April 24, 2009 |
JEET SINGH Vs. REGISTRAR AND ANR.
|
August 26, 2009 |
JEET SINGH Vs. BAHADUR SINGH
|
July 16, 2009 |
JEETA RAM Vs. STATE OF HARYANA
|
December 3, 2009 |
JETHU MAL MOHAN LAL Vs. SHRI A.S. GULIANI
|
May 6, 2009 |
JIT RAM Vs. UNION OF INDIA AND OTHERS
|
November 23, 2009 |
JIT SINGH, EX-SUPERINTENDENT OF POLICE Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2009 |
JITA SINGH Vs. STATE OF PUNAJB
|
July 8, 2009 |
JITENDER Vs. STATE OF HARYANA
|
March 19, 2009 |
JITENDER KUMAR BANSAL Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED, PANCHKULA AND OTHERS
|
April 28, 2009 |
JIWAN COACH BUILDERS Vs. STATE OF PUNJAB
|
January 8, 2009 |
JIWAN DASS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2009 |
JIWAN KUMAR Vs. STATE OF HARYANA
|
June 9, 2009 |
JIWAN SINGH SUBEDAR AND ORS. Vs. UJAGAR SINGH AND ORS.
|
May 22, 2009 |
JOGA SINGH Vs. BASANT KAUR
|
January 29, 2009 |
JOGA SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
|
April 27, 2009 |
JOGI RAM AND OTHERS Vs. SMT. KISHNI AND OTHERS
|
April 23, 2009 |
JOGINDER KAUR Vs. AMRIK SINGH
|
May 14, 2009 |
JOGINDER SINGH Vs. GRAM PANCHAYAT
|
March 23, 2009 |
JOGINDER SINGH Vs. KASHMIR SINGH
|
September 2, 2009 |
JOGINDER SINGH Vs. HARISH KUMAR
|
December 8, 2009 |
JOGINDER SINGH Vs. KULDEEP CHAND
|
November 5, 2009 |
JOGINDER SINGH Vs. STATE OF HARYANA
|
March 16, 2009 |
JOGINDER SINGH Vs. BALDEEP SINGH
|
November 12, 2009 |
JOGINDER SINGH Vs. DEPUTY COMMISSIONER
|
July 17, 2009 |
JOGINDER SINGH AULAKH Vs. DIRECTOR (U.T.) MINISTRY OF HUMAN RESOURCE
|
August 13, 2009 |
JORA SINGH Vs. SUKHDEV SINGH
|
March 26, 2009 |
JUBER Vs. STATE OF HARYANA
|
December 4, 2009 |
JUGAL KISHORE Vs. MUNICIPAL CORPORATION
|
July 31, 2009 |
JUGAL KISHORE Vs. PRESIDING OFFICER,LABOUR COURT,GURDASPUR
|
November 3, 2009 |
JUHRI Vs. SARFRAJ HUSSAIN
|
July 8, 2009 |
JUJ KUMAR SATHI Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 2009 |
JUMLA MALKAN VILLAGE SARANGPUR Vs. UNION TERRITORY
|
August 5, 2009 |
JYOTI Vs. STATE OF HARYANA
|
May 27, 2009 |
JYOTI OBEROI Vs. AJIT M. SHARAN, IAS, COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT
|
April 21, 2009 |
JYOTI SHARMA Vs. PARVEEN SHARMA
|
February 11, 2009 |
K K NAIR Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2009 |
K L KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2009 |
K.B. SHARMA Vs. KEERTI KARAN DHARNI
|
August 6, 2009 |
K.C. NARWAL Vs. JAGDISH CHANDER
|
January 20, 2009 |
K.K. JERATH Vs. STATE OF U.T.
|
September 25, 2009 |
K.L. ARORA Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
March 19, 2009 |
K.N. INTERPLAST PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
February 11, 2009 |
KABAL SINGH Vs. USHA RANI AND ORS.
|
March 23, 2009 |
KABUL SINGH Vs. STATE OF HARYANA
|
August 17, 2009 |
KABUL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 17, 2009 |
KAILASH AND ANR. Vs. YASINA AND ORS.
|
October 6, 2009 |
KAILASH CHANDER AND ANOTHER Vs. SUSHIL KUMAR AND OTHERS
|
December 2, 2009 |
KAILASHO Vs. SUKHDEV SINGH AND ORS.
|
May 11, 2009 |
KAKA RAM VERMA Vs. INDIAN RED CROSS SOCIETY, PUNJAB BRANCH AND OTHERS
|
March 18, 2009 |
KAKA SINGH ALIAS GURTEJ SINGH Vs. STATE OF PUNJAB
|
December 2, 2009 |
KAKKAR STEEL FORGINGS Vs. MESSRS BAWA INDUSTRIES LIMITED
|
August 10, 2009 |
KALA SINGH Vs. MAHINDER SINGH
|
May 14, 2009 |
KALYAN SINGH Vs. STATE OF HARYANA
|
February 3, 2009 |
KALYAN SOCIETY Vs. STATE OF HARYANA
|
December 3, 2009 |
KAM SINGH AND ORS. Vs. SUBHASH CHANDER
|
May 11, 2009 |
KAMAL JINDAL Vs. STATE OF PUNJAB
|
December 10, 2009 |
KAMALJEET SINGH Vs. STATE OF PUNJAB
|
December 22, 2009 |
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
July 20, 2009 |
KAMALJIT KAUR Vs. JASBIR KAUR
|
November 27, 2009 |
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
November 20, 2009 |
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
April 17, 2009 |
KAMLA Vs. BHOOP SINGH
|
December 14, 2009 |
KAMLA Vs. PAWAN KUMAR AND OTHERS
|
December 4, 2009 |
KAMLA DEVI Vs. DIDAR SINGH
|
December 17, 2009 |
KAMLA DEVI Vs. KRISHAN KUMAR
|
March 9, 2009 |
KAMLA SHARMA Vs. STATE OF PUNJAB
|
February 3, 2009 |
KAMLESH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
May 29, 2009 |
KAMLESH Vs. SITA DEVI
|
July 29, 2009 |
KAMLESH Vs. STATE OF HARYANA
|
October 15, 2009 |
KAMLESH RANI Vs. KARTAR CHAND
|
September 11, 2009 |
KANALDEEP SINGH Vs. STATE OF PUNJAB
|
February 24, 2009 |
KANDI FRIENDS EDUCATIONAL TRUST (REGD ) Vs. KULWINDER KAUR
|
December 22, 2009 |
KANTA DEVI Vs. RAMPHAL
|
December 17, 2009 |
KANTA DEVI AND ANOTHER Vs. MEHTA SINGH AND ANOTHER
|
November 25, 2009 |
KANWALJEET KAUR W/O GURPREET SINGH AND RAMAN KUMAR Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, EDUCATION DEPARTMENT AND ORS.
|
July 24, 2009 |
KANWALJIT SINGH Vs. STATE OF PUNJAB
|
August 11, 2009 |
KANWAR BHAN Vs. STATE OF HARYANA AND ANOTHER
|
October 20, 2009 |
KANWAR JAGDISH SINGH SAWHNEY Vs. VIJYANT CHOUDHARY
|
July 1, 2009 |
KANWAR PAL Vs. STATE OF HARYANA
|
March 18, 2009 |
KANWAR SINGH Vs. STATE OF HARYANA AND ORS.
|
April 23, 2009 |
KANWARJIT SINGH SANDHU Vs. KULVINDER KAUR
|
April 16, 2009 |
KAPAL DEV Vs. UNION OF INDIA AND OTHERS
|
September 5, 2009 |
KAPOOR SINGH Vs. OM PRAKASH
|
May 15, 2009 |
KARAJ SINGH Vs. STATE OF PUNJAB
|
May 12, 2009 |
KARAM PAL Vs. RAMESH JAIN
|
January 13, 2009 |
KARAMBIR SINGH Vs. MUNICIPAL COUNCIL THANESAR
|
March 26, 2009 |
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
December 10, 2009 |
KARAMJIT SINGH Vs. STATE OF PUNJAB & ORS.
|
November 26, 2009 |
KARAMVIR Vs. ANITA SHARMA
|
August 5, 2009 |
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 2, 2009 |
KARMA Vs. STATE OF PUNJAB
|
May 12, 2009 |
KARNAIL KAUR Vs. STATE OF PUNJAB
|
March 26, 2009 |
KARNAIL SINGH Vs. STATE OF HARYANA
|
August 13, 2009 |
KARNAIL SINGH Vs. KALRA BROTHERS, SIRSA
|
January 27, 2009 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 6, 2009 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 7, 2009 |
KARNAIL SINGH Vs. ASSISTANT COMMISSIONER OF CUS , AMRITSAR
|
April 28, 2009 |
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2009 |
KARNAL CENTRAL COOPERATIVE BANK LIMITED AND ORS Vs. STATE OF HARYANA AND OTHERS
|
August 19, 2009 |
KARNAL IMPROVEMENT TRUST Vs. RISHI KUMAR, CONTRACTOR
|
July 30, 2009 |
KARTAR KAUR Vs. GURDEEP KAUR
|
July 3, 2009 |
KARTAR KAUR Vs. KEWAL SINGH
|
September 16, 2009 |
KARTAR SINGH Vs. PUNJAB STATE THROUGH LAND ACQUISITION COLLECTOR
|
May 15, 2009 |
KARTAR SINGH Vs. TASVIR SINGH
|
August 3, 2009 |
KARTARO BAI Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
August 18, 2009 |
KASHMIR SINGH Vs. KALI CHARAN
|
May 12, 2009 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
October 20, 2009 |
KASHMIR SINGH Vs. PREET HIRE PURCHASE AND LEASING CORPORATION
|
April 2, 2009 |
KASHMIR SINGH Vs. DIRECTOR, STATE TRANSPORT, PUNJAB AND OTHERS
|
November 26, 2009 |
KASHMIR SINGH DALAL Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2009 |
KASHMIRA SINGH ALIAS MOTU Vs. STATE OF HARYANA
|
April 28, 2009 |
KASHMIRA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
April 20, 2009 |
KASHMIRO DEVI Vs. STATE OF PUNJAB
|
December 2, 2009 |
KAUSHAL Vs. UNION OF INDIA
|
December 4, 2009 |
KAUSHALYA DEVI Vs. MUKUND LAL AND ORS.
|
April 27, 2009 |
KAUSHALYA DEVI Vs. STATE OF HARYANA
|
May 5, 2009 |
KEDAR NATH (DEAD) THROUGH LRS. Vs. RISHI RAJ AND ORS.
|
November 12, 2009 |
KEGG FARMS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON AND ANOTHER
|
August 4, 2009 |
KEHAR SINGH Vs. UNION OF INDIA AND OTHERS
|
May 8, 2009 |
KENLOTT GAMING SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 3, 2009 |
KESAR CHAND Vs. MANAGEMENT OF ESCORTS LIMITED
|
December 14, 2009 |
KESAR SINGH Vs. CIT
|
September 18, 2009 |
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
November 4, 2009 |
KEWAL KRISHAN LOMAS Vs. STATE OF PUNJAB AND OTHERS
|
January 13, 2009 |
KEWAL SINGH Vs. STATE OF PUNJAB
|
March 18, 2009 |
KHAITAN ELECTRICALS LTD. Vs. STATE OF HARYANA
|
February 25, 2009 |
KHARA SOAP FACTORY Vs. STATE OF PUNJAB AND ANR.
|
April 17, 2009 |
KHAZAN SINGH S/O RANGA SINGH Vs. STATE OF PUNJAB
|
July 13, 2009 |
KHELLO DEVI Vs. STATE OF HARYANA
|
September 25, 2009 |
KHEM CHAND AND OTHERS Vs. STATE OF HARYANA
|
August 17, 2009 |
KHEM SINGH Vs. CHIRANJIV SINGH
|
December 2, 2009 |
KHURSHID AHMAD Vs. STATE OF HARYANA AND OTHERS
|
July 16, 2009 |
KHUSHI RAM Vs. NAWAL SINGH
|
April 16, 2009 |
KIRAN JYOTI Vs. STATE OF PUNJAB AND OTHERS
|
January 14, 2009 |
KIRAN SAINI Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2009 |
KIRANDEEP KAUR Vs. DR. AJINDER SINGH
|
March 10, 2009 |
KIRANJIT KAUR Vs. STATE OF PUNJAB
|
April 2, 2009 |
KIRPAL SINGH Vs. TAROWAT
|
November 17, 2009 |
KIRPAL SINGH Vs. THE PUNJAB STATE
|
April 23, 2009 |
KISAN TRACTORS Vs. STATE OF HARAYANA
|
March 17, 2009 |
KISHAN Vs. STATE OF HARYANA
|
November 23, 2009 |
KISHAN Vs. STATE OF HARYANA
|
April 22, 2009 |
KISHAN CHAND Vs. NIRMAL SINGH
|
December 18, 2009 |
KISHAN CHAND Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
April 2, 2009 |
KISHAN CHAND Vs. U.T. CHANDIGARH
|
February 3, 2009 |
KISHAN SINGH Vs. ARUN KUMAR
|
July 14, 2009 |
KISHORI LAL Vs. STATE OF HARYANA
|
March 16, 2009 |
KISHORI LAL AND ORS. Vs. STATE OF HARYANA
|
February 3, 2009 |
KRIPAL SINGH SANDHU Vs. STATE OF PUNJAB
|
August 7, 2009 |
KRISHAN Vs. STATE OF HARYANA
|
August 26, 2009 |
KRISHAN Vs. STATE OF HARYANA
|
March 17, 2009 |
KRISHAN GOPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 6, 2009 |
KRISHAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
April 1, 2009 |
KRISHAN KUMAR Vs. COMMISSIONER OF CUSTOMS, ROHTAK
|
February 19, 2009 |
KRISHAN KUMAR Vs. STATE OF HARYANA
|
April 30, 2009 |
KRISHAN KUMAR Vs. KARAM SINGH
|
October 27, 2009 |
KRISHAN KUMAR Vs. RAJMAL
|
February 24, 2009 |
KRISHAN KUMAR Vs. STATE OF HARYANA AND ANR.
|
May 11, 2009 |
KRISHAN KUMAR Vs. SMT. NIDHI ARORA
|
September 24, 2009 |
KRISHAN KUMAR Vs. LEHARI SINGH
|
April 23, 2009 |
KRISHAN KUMAR Vs. GENERAL PUBLIC
|
December 9, 2009 |
KRISHAN KUMAR AND ANR. Vs. RAMESHWAR DAYAL AND ORS.
|
July 15, 2009 |
KRISHAN KUMAR SARDANA Vs. SITA RAM ADLAKHA
|
July 14, 2009 |
KRISHAN KUMAR VERMA Vs. NARENDER PRABHAKAR
|
April 18, 2009 |
KRISHAN LAL Vs. RAM CHAND
|
January 6, 2009 |
KRISHAN LAL Vs. ANIL KUMAR
|
July 20, 2009 |
KRISHAN SINGH Vs. STATE OF PUNJAB
|
December 15, 2009 |
KRISHNA DEVI JASWAL Vs. SHANTI RANI
|
April 28, 2009 |
KRISHNA KAUR AND ORS. Vs. STATE OF PUNJAB
|
April 21, 2009 |
KRISHNA LIGHT CENTRE Vs. STATE OF PUNJAB
|
January 8, 2009 |
KRISHNA SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
March 19, 2009 |
KUKREJA STEEL SALES AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
October 12, 2009 |
KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
|
April 22, 2009 |
KULDEEP SINGH Vs. PRESIDING OFFICER & OTHERS
|
December 4, 2009 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
May 18, 2009 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
April 21, 2009 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
December 17, 2009 |
KULDIP CHAND Vs. THE STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
KULDIP CHAND Vs. KISHORI LAL
|
May 29, 2009 |
KULDIP KAUR Vs. AMARJIT SINGH
|
September 2, 2009 |
KULDIP SINGH Vs. CENTRAL BANK OF INDIA
|
March 2, 2009 |
KULDIP SINGH Vs. GURMAIL SINGH
|
April 16, 2009 |
KULDIP SINGH Vs. SHAWINDER KAUR
|
July 8, 2009 |
KULDIP SINGH Vs. UNION OF INDIA AND OTHERS
|
November 20, 2009 |
KULDIP SINGH MAZDOOR SANGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND OTHERS
|
February 26, 2009 |
KULJIT SINGH Vs. SUKHDEV SINGH
|
March 25, 2009 |
KULJIT SINGH BASSI Vs. JANTA EXPRESS BUS SERVICE AND ORS.
|
September 14, 2009 |
KULWANT KAUR Vs. STATE OF PUNJAB
|
December 17, 2009 |
KULWANT KAUR Vs. SHISHA SINGH
|
September 24, 2009 |
KULWANT KAUR Vs. STATE OF HARYANA AND OTHERS
|
May 6, 2009 |
KULWANT RAI ALIAS MAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 10, 2009 |
KULWANT RAI JINDAL AND ORS. Vs. VED PARKASH GOYAL AND ORS.
|
July 10, 2009 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 7, 2009 |
KULWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 21, 2009 |
KULWANT SINGH Vs. PARGAT SINGH
|
February 18, 2009 |
KULWANT SINGH Vs. GURBAKSH SINGH
|
April 23, 2009 |
KULWANT SINGH Vs. PUNJAB STATE FEDERATION OF COOPERATIVE SUGAR MILLS LIMITED
|
April 15, 2009 |
KULWANT SINGH Vs. JODH SINGH
|
November 30, 2009 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
August 18, 2009 |
KULWANT SINGH AND ANR. Vs. STATE OF HARYANA
|
June 9, 2009 |
KULWANT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
December 11, 2009 |
KULWINDER KAUR Vs. STATE OF PUNJAB
|
December 18, 2009 |
KULWINDER KAUR Vs. STATE OF PUNJAB
|
December 21, 2009 |
KULWINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 2009 |
KULWINDER SINGH Vs. STATE OF PUNJAB
|
January 20, 2009 |
KUMARI SANDEEP Vs. MOHINDER SINGH
|
July 7, 2009 |
KUNAN SINGH Vs. STATE OF PUNJAB
|
May 30, 2009 |
KUNAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
March 26, 2009 |
KUNDANMAL DABRIWALA Vs. DABRIWALA STEELS AND ENGG. CO. LTD.
|
March 19, 2009 |
KUNWERJEET SINGH GREWAL Vs. STATE OF PUNJAB AND ANOTHER
|
December 4, 2009 |
KURALI TOLL BRIDGE CO. PVT. LTD. Vs. STATE OF PUNJAB
|
August 12, 2009 |
KURDIA Vs. RAMESHWAR DASS
|
January 15, 2009 |
KURUKSHETRA UNIVERSITY AND ANR. Vs. RAGHBIR SINGH ISSAR AND ORS.
|
January 23, 2009 |
KURUKSHETRA UNIVERSITY AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
November 16, 2009 |
KUSUM LATA THAKRAL Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2009 |
KUSUM UPPAL Vs. VISHAL UPPAL
|
September 25, 2009 |
L.C. CABLE LIMITED Vs. ESCORTS LTD. AND ANR.
|
December 17, 2009 |
LABH SINGH Vs. STATE OF PUNJAB
|
March 19, 2009 |
LACHHMAN DASS Vs. STATE OF PUNJAB
|
September 10, 2009 |
LACHHMAN SINGH Vs. STATE OF HARYANA
|
April 21, 2009 |
LACHHMAN SINGH Vs. BAGGO BAI AND OTHERS
|
December 2, 2009 |
LADHA SINGH Vs. STATE OF PUNJAB
|
April 23, 2009 |
LADU RAM Vs. COMMISSIONER, HISAR DIVISION
|
January 7, 2009 |
LAHORI RAM Vs. KALI CHARAN
|
December 7, 2009 |
LAJJA RAM Vs. RATI CHAND
|
August 12, 2009 |
LAJPAT RAI Vs. STATE OF HARYANA
|
March 24, 2009 |
LAJPAT RAI Vs. HARYANA BACKWARD CLASSES & ECONOMICALLY WEAKER SECTION, KALYAN NIGAM
AND ANOTHER
|
February 12, 2009 |
LAJPAT RAI TAYAL Vs. MAMAN RAM DALMIA
|
May 7, 2009 |
LAKHAN SINGH Vs. NARANG SINGH
|
July 8, 2009 |
LAKHBIR SINGH Vs. DARSHAN SINGH AND ORS.
|
July 2, 2009 |
LAKHMIR SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
November 6, 2009 |
LAKHVIR SINGH Vs. CHANAN MASIH
|
April 30, 2009 |
LAKHWINDER KAUR Vs. SARWAN SINGH
|
July 30, 2009 |
LAKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2009 |
LAKHWINDER KUMAR Vs. PAVITTER KAUR
|
September 7, 2009 |
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
|
March 26, 2009 |
LAKHWINDWERJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 28, 2009 |
LAKMI Vs. KARAM SINGH
|
August 12, 2009 |
LAL BAHADUR Vs. STATE OF HARYANA
|
October 15, 2009 |
LAL CHAND Vs. STATE OF HARYANA
|
February 25, 2009 |
LAL CHAND Vs. RAGHU NATH
|
May 19, 2009 |
LAL SINGH AND OTHERS Vs. STATE OF HARYANA
|
December 3, 2009 |
LALINDER SINGH Vs. UNION OF INDIA
|
November 18, 2009 |
LALITA PATHANIA Vs. RANDIP SINGH PATHANIA
|
April 2, 2009 |
LALL CHAND Vs. STATE OF PUNJAB
|
April 1, 2009 |
LALLU Vs. NIRDOSH KUMAR
|
July 16, 2009 |
LARSEN & TOUBRO LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
|
February 27, 2009 |
LATA Vs. NEERAJ PAWAR
|
January 14, 2009 |
LATA DEWAN Vs. KANTA RANI
|
February 18, 2009 |
LAWAN KUMAR Vs. STATE OF HARYANA
|
April 16, 2009 |
LAWYERS FOR HUMAN RIGHTS INTERNATIONAL Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2009 |
LAXMAN SAHU Vs. INDUSTRIAL TRIBUNAL CUM- LABOUR COURT
|
July 28, 2009 |
LAXMI NARAIN Vs. STATE BANK OF INDIA
|
September 16, 2009 |
LAXMI NARAIN Vs. STATE OF HARYANA
|
April 18, 2009 |
LAYAK RAM Vs. DHARAMWATI
|
November 4, 2009 |
LEADER ENGG WORKS PROP LEADER VALVES PVT LTD , JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
May 4, 2009 |
LEELA Vs. RAM JATTAN
|
August 19, 2009 |
LEHRI SINGH Vs. SAWAN TRADERS
|
May 1, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. CHARAN KAUR AND ORS.
|
April 20, 2009 |
LIFE INSURANCE CORPORATION OF INDIA, JALANDHAR Vs. HARBANS LAL SHARMA AND OTHERS
|
January 13, 2009 |
LINDA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 28, 2009 |
LINEN RUGS Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2009 |
LOK PRATHAM Vs. STATE OF HARYANA
|
October 9, 2009 |
LOONA RAM Vs. STATE OF PUNJAB
|
March 27, 2009 |
LUBHAYA RAM Vs. BALAKI RAM
|
December 4, 2009 |
LUDHIANA IMPROVEMENT TRUST Vs. COMMISSIONER OF INCOME TAX-III
|
March 26, 2009 |
LUDHIANA IMPROVEMENT TRUST Vs. PRITAM KAUR
|
August 5, 2009 |
LUXMI DEVI Vs. STATE OF PUNJAB
|
February 27, 2009 |
M I OHRI Vs. KANTI DEVI
|
July 7, 2009 |
M L KAMRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2009 |
M R TIWARI Vs. ASTER DURGA AND PHARMACEUTICALS LTD
|
February 6, 2009 |
M.G.S.M. JANTA COLLEGE Vs. STATE OF PUNJAB AND ORS.
|
May 15, 2009 |
M.P. SINGH Vs. INCOME TAX OFFICER
|
July 22, 2009 |
M.R.F. LIMITED Vs. S. MAJOR SINGH PUREWAL
|
May 4, 2009 |
M/S KEGG FARMS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 4, 2009 |
M/S NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. STATE OF HARYANA
|
April 2, 2009 |
M/S NEW INDIA CONSTRUCTION COMPANY Vs. STATE OF HARYANA
|
July 22, 2009 |
M/S RAMA PETROCHEMICAL LTD. Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
November 27, 2009 |
M/S VIJAY AUTOMOBILES Vs. HINDUSTAN MACHINE TOOLS LTD. (TRACTORS) AND ANOTHER
|
August 13, 2009 |
M/S. ARORA HARDWARE STORE AND ANR. Vs. SHRI SUDERSHAN KUMAR WADHWA
|
December 14, 2009 |
M/S. SHREE GANESH WOOLEN MILLS, AMRITSAR AND ORS. Vs. PUNJAB NATIONAL BANK
|
November 13, 2009 |
MADALSA Vs. MADAN LAL
|
March 25, 2009 |
MADAN GOPAL Vs. STATE OF HARYANA
|
March 25, 2009 |
MADAN LAL Vs. RAVI SETIA
|
January 13, 2009 |
MADAN LAL Vs. STATE OF PUNJAB
|
March 6, 2009 |
MADAN LAL Vs. LACHHMAN DASS
|
October 5, 2009 |
MADAN LAL Vs. PUSHPA
|
April 16, 2009 |
MADAN LAL Vs. KRISHAN LAL
|
August 4, 2009 |
MADAN LAL Vs. S.J. ANAND
|
April 1, 2009 |
MADAN LAL Vs. HMT LTD. AND ORS.
|
December 21, 2009 |
MADAN LAL ALIAS GHUDU Vs. STATE OF PUNJAB
|
October 26, 2009 |
MADAN LAL EX CONDUCTOR NO 236/66 Vs. PRESIDING OFFICER-CUM-LABOUR COURT AND OTHERS
|
January 27, 2009 |
MADAN PAL @ MADAN LAL Vs. PARVESH KUMARI
|
April 23, 2009 |
MADAN PAL AND ANR. Vs. THE STATE OF HARYANA AND ORS.
|
April 15, 2009 |
MADAN PAL AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 29, 2009 |
MADHU BEHAL Vs. RISHI KUMA
|
January 7, 2009 |
MADHVI PARKASH Vs. STATE OF HARYANA
|
August 11, 2009 |
MAGMA LEASING LIMITED Vs. INDER PAL
|
August 7, 2009 |
MAHABIR Vs. STATE OF HARYANA
|
July 28, 2009 |
MAHABIR SINGH Vs. FINANCIAL COMMISSIONER
|
July 7, 2009 |
MAHANT HARI GIR CHELA BABA NIHAL GIR CHELA BANKANDHI GIR Vs. PUNJAB WAKF BOARD
|
April 15, 2009 |
MAHANT KAPIL DEV Vs. SMT. PARKASH WATI AND ORS.
|
May 30, 2009 |
MAHARAJ KRISHANA KAPUR EDUCATIONAL CHARITABLE TRUST AND MANAGEMENT SOCIETY Vs. UNION OF INDIA
|
February 10, 2009 |
MAHASHWARI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2009 |
MAHAVIR PRASAD Vs. TARA CHAND
|
December 21, 2009 |
MAHAVIR SON OF MILLA RAM, RESIDENT OF VILLAGE NARAR, TEHSIL AND DISTRICT KAITHAL Vs. STATE OF HARYANA
|
February 3, 2009 |
MAHEEPINDER SINGH MAHAL & OTHERS; NAVJOT KAUR; GURSIMRAN SINGH; SAHILDEEP SINGH BHATIA Vs. STATE OF PUNJAB & OTHERS
|
August 25, 2009 |
MAHENDER KAUR Vs. STATE OF HARYANA AND ORS.
|
October 5, 2009 |
MAHENDER SINGH AND ANR. Vs. GRAM PANCHAYAT TIGRANA AND ORS.
|
February 11, 2009 |
MAHENDER SINGH JANDLIWALE Vs. CHHAJU RAM
|
May 5, 2009 |
MAHESH Vs. PRESIDING OFFICER, LABOUR COURT-III
|
September 10, 2009 |
MAHESH KUMAR Vs. MOHAN LAL
|
February 17, 2009 |
MAHESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR
|
January 9, 2009 |
MAHINDER KUMAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
July 30, 2009 |
MAHINDER SINGH Vs. SWARAN KAUR
|
November 30, 2009 |
MAHINDER SINGH Vs. FINANCIAL COMMISSIONER
|
November 12, 2009 |
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF SUR-TAX, (CENTRAL) LUDHIANA
|
July 15, 2009 |
MAJOR DALIP SINGH Vs. STATE OF PUNJAB
|
April 20, 2009 |
MAJOR HARMOHINDER SINGH Vs. RANJIT KAUR
|
April 21, 2009 |
MAJOR SINGH Vs. MOHINDER KAUR
|
January 27, 2009 |
MAJOR SINGH Vs. FINANCIAL COMMISSIONER
|
May 5, 2009 |
MAJOR SINGH Vs. MUKHTIAR SINGH
|
May 8, 2009 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
November 23, 2009 |
MAJOR SINGH AND ANOTHER Vs. JAGAR SINGH AND ANOTHER
|
December 3, 2009 |
MAL SINGH Vs. MOHINDER SINGH
|
January 27, 2009 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
December 15, 2009 |
MALKIAT SINGH DHALIWAL Vs. MANPREET KAUR DHALIWAL
|
January 6, 2009 |
MALKIT SINGH Vs. HARJIT SINGH
|
September 7, 2009 |
MAM CHAND Vs. STATE OF HARYANA
|
March 27, 2009 |
MAM CHAND Vs. HALCYON PHARMACEUTICAL LTD
|
October 28, 2009 |
MAMAM SINGH SAINI Vs. DROPDI DEVI
|
July 10, 2009 |
MAMTA Vs. DIRECTOR, SOCIAL SECURITY AND DEVELOPMENT FOR WOMEN & CHILDREN DEPARTMENT, PUNJAB AND OTHERS
|
September 8, 2009 |
MAMTA RANI Vs. BHUPESH VERMA
|
August 24, 2009 |
MAN MOHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
August 26, 2009 |
MAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2009 |
MAN SINGH SAINI Vs. KULWANT SINGH
|
August 17, 2009 |
MANAGEMENT INDIAN SUGAR AND GENERAL ENGINEERING CORPORATION Vs. STATE OF HARYANA
|
May 18, 2009 |
MANAGEMENT OF CANARA BANK, H R M SECTION CIRCLE OFFICE, CHANDIGARH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH, AND ANOTHER
|
March 6, 2009 |
MANAGEMENT OF DALMIA CEMENT (BHARAT) LTD Vs. STATE OF HARYANA
|
January 27, 2009 |
MANAGEMENT OF KHARGA CANTEEN AMBALA CANTT Vs. STATE OF HARYANA
|
July 28, 2009 |
MANAGEMENT S D HIGH SCHOOL FOR BOYS, NABHA, DISTRICT
PATIALA Vs. PRESIDING OFFICER LABOUR COURT, PATIALA AND ANOTHER
|
October 15, 2009 |
MANAGING COMMITTEE, INDRA HIGH SCHOOL Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.
|
April 29, 2009 |
MANAGING DIRECTOR MALKIAT SINGH Vs. CHHOTE LAL
|
January 12, 2009 |
MANAGING DIRECTOR, PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION Vs. KANWAR SINGH
|
July 13, 2009 |
MANAV KALYAN SHIKSHA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, ITS CHAIRMAN AND OTHERS
|
August 26, 2009 |
MANAV RACHNA INTERNATIONAL UNIVERSITY Vs. JITENDRA CHOUDHARY
|
December 3, 2009 |
MANBHARI DEVI Vs. YASIN KHAN
|
December 21, 2009 |
MANDIP KAUR Vs. KARAMJIT SINGH AND OTHERS
|
July 14, 2009 |
MANDIP SINGH Vs. STATE OF PUNJAB
|
September 4, 2009 |
MANDWAL ENTERPRISES Vs. EXECUTIVE ENGINEER
|
September 11, 2009 |
MANGAL GIR Vs. THE STATE OF HARYANA
|
August 20, 2009 |
MANGALJIT SINGH @ MANGA Vs. STATE OF PUNJAB
|
December 11, 2009 |
MANGAT RAM Vs. BHAG SINGH
|
July 22, 2009 |
MANGAT RAM AND ANOTHER Vs. KARAM SINGH
|
September 1, 2009 |
MANGAT SINGH AND OTHERS Vs. REGIONAL MANAGER, FOOD CORPORATION OF INDIA AND OTHERS
|
July 21, 2009 |
MANI CHHABRA Vs. ALOKA CHHABRA
|
March 27, 2009 |
MANI RAM Vs. UNION OF INDIA (UOI) AND ORS.
|
April 27, 2009 |
MANINDER KAUR Vs. PRITAM CHAND
|
July 7, 2009 |
MANINDER SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 2, 2009 |
MANISH GOYAL Vs. STATE OF PUNJAB
|
December 22, 2009 |
MANJEET SINGH Vs. SANTOSH DEVI
|
November 4, 2009 |
MANJEET SINGH AND OTHERS Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
April 29, 2009 |
MANJINDER SINGH Vs. STATE OF PUNJAB
|
May 5, 2009 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
March 6, 2009 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
March 27, 2009 |
MANJIT KAUR Vs. VANITA
|
November 26, 2009 |
MANJIT KAUR Vs. RUPINDER KAUR AND ANR.
|
November 4, 2009 |
MANJIT KAUR Vs. INDERJEET
|
December 3, 2009 |
MANJIT KAUR AND ANR. Vs. MANJIT SINGH
|
November 20, 2009 |
MANJIT KAUR AND ANR., Vs. STATE OF HARYANA
|
April 23, 2009 |
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2009 |
MANJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
July 16, 2009 |
MANJU GOENKA Vs. RAJESH KUMAR
|
November 16, 2009 |
MANMEET SINGH Vs. GURPREET KAUR
|
December 14, 2009 |
MANMOHAN KUMAR JAIN Vs. SH. JAINENDRA GURUKUL, PANCHKULA
|
August 10, 2009 |
MANMOHAN SOOD Vs. PRESIDING OFFICER, LABOUR COURT, U T AND ANOTHER
|
July 20, 2009 |
MANOHAR LAL Vs. RAJWANT SINGH
|
March 20, 2009 |
MANOJ Vs. STATE OF HARYANA
|
September 18, 2009 |
MANOJ KUMAR AGGARWAL Vs. VIJAY KUMAR
|
August 13, 2009 |
MANOJ KUMAR SANJAY KUMAR Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2009 |
MANPREET SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
December 8, 2009 |
MANSA COOPERATIVE SPINNING MILLS Vs. RAMESH CHAND AND OTHERS
|
August 20, 2009 |
MANSA SINGH Vs. AMANDEEP KAUR AND ORS.
|
August 12, 2009 |
MARKET COMMITTEE Vs. MAN SINGH AND ORS.
|
February 10, 2009 |
MARKET COMMITTEE, AMRITSAR Vs. KRISHAN KUMAR
|
January 22, 2009 |
MARMAN DEVI Vs. STATE OF HARYANA AND ANR.
|
August 4, 2009 |
MARUTI EMPLOYEES CO OP HOUSE BUILDING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT GURGAON
|
August 31, 2009 |
MARUTI SUZUKI INDIA LIMITED Vs. STATE OF HARYANA AND ANR.
|
November 23, 2009 |
MARUTI SUZUKI LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNA-CUM-LABOUR COURT, GURGAON
|
November 26, 2009 |
MARUTI UDYOG LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER
|
October 6, 2009 |
MASSA SINGH Vs. STATE OF PUNJAB
|
January 14, 2009 |
MASTER GURMIT SINGH Vs. STATE OF PUNJAB
|
September 7, 2009 |
MATA DIN Vs. HARIYANA EDUCATION BOARD
|
September 4, 2009 |
MATA GANGA KHALSA COLLEGE FOR GIRLS Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA, AND ANOTHER
|
May 21, 2009 |
MAYA DEVI Vs. TARLOCHAN SINGH CHEEMA
|
January 8, 2009 |
MAYA KISHAN Vs. KARAM SINGH
|
July 8, 2009 |
MEDICAL COUNCIL OF INDIA Vs. UNION OF INDIA ETC
|
February 13, 2009 |
MEENA DAWAR AND ORS. Vs. RAJEEV ARORA
|
August 26, 2009 |
MEENA DEVI Vs. ANIL KUMAR SHUKLA
|
October 5, 2009 |
MEENA RAWAT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 18, 2009 |
MEENAKSHI Vs. STATE OF HARYANA
|
December 22, 2009 |
MEGH RAJ Vs. STATE OF PUNJAB AND OTHERS
|
February 25, 2009 |
MEGH RAJ Vs. STATE OF HARYANA
|
November 27, 2009 |
MEGH SINGH Vs. THE STATE OF HARYANA
|
August 19, 2009 |
MEHAK TRIKHA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
September 24, 2009 |
MEHAR SINGH Vs. BHAJAN SINGH
|
August 12, 2009 |
MEHAR SINGH Vs. GRAM PANCHAYAT/GRAM SABHA
|
January 14, 2009 |
MEHAR SINGH Vs. STATE OF PUNJAB
|
May 25, 2009 |
MEHRABI AMD ORS. Vs. THE COMMISSIONER, GURGAON DIVISION AND ORS.
|
February 11, 2009 |
MEHTAB SINGH Vs. JOGENDER SINGH AND ORS.
|
February 10, 2009 |
MEHTAB SINGH MALIK Vs. S.R. BUILDCON INDIA (P) LTD
|
March 31, 2009 |
MEWA SINGH Vs. STATE OF PUNJAB
|
July 3, 2009 |
MEWA SINGH Vs. STATE OF PUNJAB
|
August 21, 2009 |
MEWA SINGH Vs. UNION TERRITORY AND ORS.
|
November 17, 2009 |
MEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 30, 2009 |
MILAP KUMAR NAND RAM Vs. STATE OF PUNJAB
|
January 6, 2009 |
MILKHA SINGH Vs. STATE OF PUNJAB
|
April 20, 2009 |
MIRI PIRI COLLEGE BACHAO SANGHARSH SAMITI Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
May 15, 2009 |
MITTAL OVERSEAS Vs. STATE OF PUNJAB AND OTHERS
|
May 11, 2009 |
MODERN STEELS LTD. Vs. COMMISSIONER (APPEALS)
|
October 12, 2009 |
MOHAMMAD ABDUL Vs. STATE OF HARYANA
|
December 21, 2009 |
MOHAMMAD YASIN Vs. BABA UJAGGAR SHAH AND OTHERS
|
May 11, 2009 |
MOHAN CHAND Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
MOHAN LAL Vs. STATE OF HARYANA
|
March 26, 2009 |
MOHAN LAL Vs. ANJU
|
January 27, 2009 |
MOHAN LAL Vs. SATISH KUMAR
|
August 4, 2009 |
MOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND OTHERS
|
January 20, 2009 |
MOHAN LAL SHARMA Vs. PARVEEN
|
August 20, 2009 |
MOHAN SINGH Vs. STATE OF HARYANA
|
November 18, 2009 |
MOHD. FAROOQ Vs. PUNJAB WAKF BOARD
|
February 10, 2009 |
MOHD. JAMIL Vs. DAVINDER KAUR
|
December 14, 2009 |
MOHD. LATIF Vs. UNION OF INDIA
|
November 20, 2009 |
MOHD. NADIM Vs. STATE OF HARYANA
|
November 6, 2009 |
MOHD. SHABBIR @ SHEEBU Vs. STATE OF PUNJAB
|
January 21, 2009 |
MOHINDER KAUR Vs. BALWINDER KUMAR
|
November 27, 2009 |
MOHINDER KUMAR Vs. STATE OF U.T. CHANDIGARH
|
April 18, 2009 |
MOHINDER KUMAR AND ANOTHER Vs. SHRI BALBIR SINGH AND OTHERS
|
April 21, 2009 |
MOHINDER PAL Vs. DAYA PAL
|
August 18, 2009 |
MOHINDER PARTAP SINGH Vs. GURU NANAK KHALSA HIGH SCHOOL
|
April 15, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 10, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
MOHINDER SINGH Vs. SHAMSHER SINGH
|
December 1, 2009 |
MOHINDER SINGH Vs. MOHAN SINGH
|
November 19, 2009 |
MOHINDER SINGH Vs. PALA SINGH
|
December 2, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 13, 2009 |
MOHINDER SINGH Vs. THE STATE OF HARYANA AND ANR.
|
July 6, 2009 |
MOHINDER SINGH Vs. STATE OF HARYANA
|
February 5, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 3, 2009 |
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER
|
January 27, 2009 |
MOHINDER SINGH Vs. SOHAN SINGH SETHI
|
April 16, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 8, 2009 |
MOHINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
|
August 7, 2009 |
MOHINDER SINGH Vs. RAJINDER KUMAR
|
April 20, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2009 |
MOHINDER SINGH Vs. PALA RAM AND ORS.
|
December 2, 2009 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 2009 |
MOHINDER SINGH AND ANR. Vs. SWARAN SINGH GREWAL AND ORS.
|
August 25, 2009 |
MOLU RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2009 |
MOOL CHAND YADAV @ ASHOK Vs. PHOOL SINGH
|
April 21, 2009 |
MORINDA COOPERATIVE SUGAR MILLS LIMITED, MORINDA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
May 5, 2009 |
MOTI CHAND Vs. STATE OF PUNJAB
|
December 9, 2009 |
MOTI RAM GUPTA Vs. HARYANA VIDUT PRASARAN NIGAM LIMITED
|
July 15, 2009 |
MOTI SAGAR Vs. RAM MURTI AND ORS.
|
February 19, 2009 |
MR. MANAK CHAND AGARWAL, PROP. GUPTA STEEL CO. Vs. COMMISSIONER OF INCOME TAX
|
August 4, 2009 |
MRS. AVTAR SACHDEV AND ORS. Vs. UNION TERRITORY
|
April 2, 2009 |
MRS. GURTEJ SIDHU Vs. A.S. RATTAN
|
February 12, 2009 |
MRS. PUSHPA KATOCH AND ORS. Vs. RAJINDER SINGH KATOCH AND ORS.
|
August 21, 2009 |
MRS. RANBIR GUJRAL Vs. STATE OF HARYANA AND ANR.
|
November 12, 2009 |
MRS. SANTOSH GUPTA AND ANR. Vs. STATE BANK OF PATIALA AND ORS.
|
April 21, 2009 |
MRS. SHEELA Vs. INDIAN COUNCIL FOR CHILD WELFARE AND ORS.
|
December 10, 2009 |
MS ASSTT EXECUTIVE ENGINEER, PCC POLES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
December 1, 2009 |
MS. AVNEET HIRA (MINOR) AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
August 7, 2009 |
MS. NUCON SWITCHGEAR (P) LTD Vs. CHIEF ENGINEER/MM, DHBVNL
|
December 1, 2009 |
MS. REEMA TALWAR Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
September 10, 2009 |
MUDHAR PLYWOOD PVT LTD Vs. UNION OF INDIA
|
September 11, 2009 |
MUKAND LAL BAWA Vs. SATWANT SINGH
|
June 1, 2009 |
MUKESH KUMAR Vs. CONTINENTAL CONSTRUCTION LIMITED
|
September 24, 2009 |
MUKESH KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
November 4, 2009 |
MUKESH KUNDU Vs. ANITA
|
January 8, 2009 |
MUKESH SHARMA Vs. U.T. ADMINISTRATION
|
September 2, 2009 |
MUKHTAJ SINGH Vs. S PRITHVIPAL SINGH
|
December 22, 2009 |
MUKHTIAR KAUR Vs. PARMINDER SINGH
|
July 21, 2009 |
MUKHTIAR SINGH Vs. BALWINDER SINGH
|
January 16, 2009 |
MULKHRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2009 |
MUNCIPAL COMMITTEE Vs. MAHADEV GUPTA
|
January 14, 2009 |
MUNI LAL Vs. UDAI CHAND
|
March 2, 2009 |
MUNICIPAL COMMITTEE AHMEDGARH Vs. RAJINDER KUMAR AND ANOTHER
|
July 3, 2009 |
MUNICIPAL COMMITTEE, DINANAGAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
January 29, 2009 |
MUNICIPAL COMMITTEE, GURGAON THROUGH ADMINISTRATOR Vs. DREAM CITY BUILDERS PVT. LTD
|
January 29, 2009 |
MUNICIPAL COMMITTEE, SANAUR THROUGH ITS PRESIDENT/EXECUTIVE OFFICER AND ANR. Vs. SUBASH CHAND JOSHI
|
May 20, 2009 |
MUNICIPAL COMMITTEE, SMALKHA, THROUGH ITS PRESIDENT/SECRETARY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
|
May 14, 2009 |
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER AND OTHERS
|
August 7, 2009 |
MUNICIPAL CORPORATION AND ANR. Vs. GAURAV AND ANR.
|
July 17, 2009 |
MUNICIPAL CORPORATION FARIDABAD Vs. JANTA STEEL AND METAL CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED
|
March 17, 2009 |
MUNICIPAL CORPORATION, LUDHIANA THROUGH ITS COMMISSIONER Vs. RAGHBIR KAUR
|
July 1, 2009 |
MUNICIPAL COUNCIL, KHANNA THROUGH ITS EXECUTIVE OFFICER Vs. P.O.L.C
|
April 30, 2009 |
MUNICIPAL COUNCIL, NARNAUL Vs. ATTER SINGH
|
February 6, 2009 |
MUNNA LAL Vs. SADHU RAM AND ORS.
|
March 10, 2009 |
MUNNI RAM Vs. FAKIR CHAND
|
October 5, 2009 |
MWO (HONORARY FLYING OFFICER) AMARJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 2009 |
N K H ALLOYS Vs. COMMISSIONER OF C EX , CHANDIGARH-I
|
January 19, 2009 |
N.K. GRAM UDYOG MANDAL Vs. MEGHI DEVI
|
May 21, 2009 |
N.S. OSWAL YARNS Vs. THE STATE OF PUNJAB
|
March 26, 2009 |
NACHHATRO ALIAS ASHA KUMARI Vs. NAIB SINGH
|
January 12, 2009 |
NACHHATTAR KAUR AND ORS. Vs. AMARJIT KAUR AND ORS.
|
August 17, 2009 |
NACHHATTAR SINGH Vs. KEWAL SINGH
|
March 4, 2009 |
NACHHATTAR SINGH ALIAS KHANDA AND ORS. Vs. STATE OF PUNJAB
|
September 23, 2009 |
NAHAR SINGH Vs. STATE OF PUNJAB
|
July 22, 2009 |
NAKODAR HINDU URBAN CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
November 19, 2009 |
NAND LAL Vs. UNION OF INDIA AND OTHERS
|
January 14, 2009 |
NAND SINGH ALIAS NARANJAN SINGH Vs. NATHA RAM (DEAD THROUGH L.RS)
|
March 9, 2009 |
NANDAN AUTO TECH LIMITED Vs. UNION OF INDIA AND ORS
|
December 2, 2009 |
NANHU Vs. GRAM PANCHAYAT OF VILLAGE SHAHPUR TAGA AND ANR.
|
May 19, 2009 |
NARANJAN SINGH Vs. GRAM PANCHAYAT
|
February 11, 2009 |
NARATA MAL GUPTA AND ORS. Vs. UNION TERRITORY ADMINISTRATION AND ORS.
|
December 14, 2009 |
NARENDER @ SONI Vs. STATE OF HARYANA
|
December 9, 2009 |
NARENDER PARASHAR Vs. JAGBIR SINGH
|
March 10, 2009 |
NARESH DHANKAR AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 17, 2009 |
NARESH KUMAR Vs. VIKAS RATHI AND OTHERS
|
January 7, 2009 |
NARESH KUMAR Vs. KRISHAN LAL KOHLI
|
May 18, 2009 |
NARESH KUMAR Vs. STATE OF PUNJAB
|
March 27, 2009 |
NARESH KUMAR ALIAS GUPTA Vs. STATE OF PUNJAB
|
December 17, 2009 |
NARINDER KUMAR Vs. STATE OF PUNJAB
|
April 16, 2009 |
NARINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2009 |
NARINDER NATH KAPOOR Vs. PREM NATH KHANNA
|
July 20, 2009 |
NARINDER PAL Vs. JATINDER MOHAN DUGGAL
|
October 8, 2009 |
NARINDER SINGH Vs. U.T.
|
May 30, 2009 |
NARINDER SINGH AND ANR. Vs. MANJIT KAUR AND ANR.
|
August 11, 2009 |
NARINDERJIT SINGH Vs. STATE OF PUNJAB
|
March 5, 2009 |
NASEEB SINGH Vs. BHOLA RAM
|
December 3, 2009 |
NASHIB SINGH @ NASIBA Vs. STATE OF HARYANA
|
April 29, 2009 |
NASIB CHAND Vs. STATE OF PUNJAB
|
April 22, 2009 |
NASIB SINGH Vs. UNION OF INDIA AND OTHERS
|
October 12, 2009 |
NATH SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 20, 2009 |
NATHA SINGH Vs. MITTAL TRADERS
|
July 23, 2009 |
NATHI SINGH Vs. MANNU KHAN
|
January 6, 2009 |
NATHU RAM Vs. RATNI
|
January 14, 2009 |
NATHU RAM Vs. AKHARA PANCHAYAT
|
July 13, 2009 |
NATIONAL FERTILIZER LTD Vs. COMMISSIONER OF C EX , LUDHIANA
|
January 15, 2009 |
NATIONAL INSURANCE CO LTD Vs. HARI SINGH
|
July 24, 2009 |
NATIONAL INSURANCE CO LTD Vs. AZAD SINGH
|
July 20, 2009 |
NATIONAL INSURANCE CO. LTD Vs. KARAMJIT KAUR
|
October 26, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. SANJAY KUMAR
|
October 7, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. SUSHMA RANI AND OTHERS
|
February 17, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA JAIN
|
October 7, 2009 |
NATIONAL RICE, GENERAL MILLS Vs. BANK OF INDIA
|
March 20, 2009 |
NATIONAL TEXTILE CORPORATION LTD. Vs. KHARAR WOOLLEN WORKERS UNION (REGD.), KHARAR AND OTHERS
|
November 3, 2009 |
NAUNIHAL SINGH Vs. AMARJIT SINGH
|
August 4, 2009 |
NAUNIHAL SINGH Vs. STATE
|
January 12, 2009 |
NAVAL SOOD Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
NAVEEN ALIAS TINKU Vs. STATE OF HARYANA
|
May 4, 2009 |
NAVEEN KUMAR Vs. STATE OF PUNJAB
|
February 11, 2009 |
NAVEEN SHARMA Vs. STATE OF HARYANA
|
July 21, 2009 |
NAVJOT @ NAVI @ BABLU Vs. STATE OF PUNJAB
|
December 3, 2009 |
NAVNEET AGGARWAL AND ANR. Vs. NORTHERN INDIA CHEMICAL INDUSTRIES
|
April 21, 2009 |
NAZAR SINGH Vs. STATE OF PUNJAB
|
April 22, 2009 |
NEELAM Vs. OM PARKASH
|
April 20, 2009 |
NEELAM Vs. PRESIDING OFFICER
|
November 20, 2009 |
NEELAM Vs. STATE OF HARYANA
|
December 18, 2009 |
NEELAM Vs. VIJAY KUMAR
|
February 12, 2009 |
NEELAM KUMARI Vs. STATE OF PUNJAB AND ORS.
|
September 17, 2009 |
NEELAM SAINI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
|
August 26, 2009 |
NEERAJ JAIN Vs. STATE OF HARYANA AND OTHERS
|
December 3, 2009 |
NEERAJ YADAV AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2009 |
NEETU AND ANR. Vs. STATE OF HARYANA AND ORS.
|
April 20, 2009 |
NEH PAL SHARMA Vs. BIJENDER SINGH
|
February 12, 2009 |
NEKA S/O MOHINDER Vs. STATE OF PUNJAB AND ANR.
|
April 20, 2009 |
NELSON CHRISTOPHER Vs. PRITAM SINGH
|
November 10, 2009 |
NESTLE INDIA LIMITED; J S SAHOTA Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER; NESTLE INDIA LTD AND ANOTHER
|
September 23, 2009 |
NET RAM Vs. STATE OF HARYANA
|
December 21, 2009 |
NEW DIWAN OIL MILLS Vs. COMMISSIONER OF INCOME-TAX
|
February 24, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. NARENDER SINGH
|
July 29, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. UMESH KUMARI
|
October 26, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
|
September 16, 2009 |
NEW INDIA ASSURANCE CO. LTD Vs. BIMLA
|
December 1, 2009 |
NEW INDIA ASSURANCE CO. LTD Vs. ARUNA
|
October 5, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHENDER SINGH
|
October 26, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEENA DEVI
|
November 19, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAYA DEVI
|
September 24, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJEEV KUMAR
|
December 8, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHI BHUSHAN MUNJAL
|
October 26, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KAMAL KUMAR AND ANOTHER
|
October 23, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. PARAMJIT KAUR AND OTHERS
|
April 20, 2009 |
NEW MODEL INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB AND ANR.
|
November 11, 2009 |
NIRANJAN SINGH Vs. ASHWANI KUMAR
|
December 4, 2009 |
NIRANJAN SINGH Vs. KULWANT KAUR
|
May 30, 2009 |
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
August 11, 2009 |
NIRMAL KALRA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 4, 2009 |
NIRMAL KUMAR Vs. STATE OF PUNJAB
|
December 7, 2009 |
NIRMAL SINGH Vs. G.M. NORTHERN RAILWAY
|
September 11, 2009 |
NIRMAL SINGH Vs. PARGAN AND ORS.
|
November 10, 2009 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
February 24, 2009 |
NIRVAIL SINGH Vs. BRIJ LAL
|
April 20, 2009 |
NITISHREE INTERNATIONAL PVT. LTD Vs. K.N. SHUKLA
|
July 14, 2009 |
NOBAT RAM Vs. RAM JI LAL (DEAD) BY L.RS.
|
January 15, 2009 |
NOBLE ENTERPRISES Vs. RAJ PAL CHOPRA AND ORS.
|
February 11, 2009 |
NOHAR CHANDAMRIT LAL Vs. STATE OF PUNJAB
|
May 20, 2009 |
NORTHERN INDIA MOTION PICTURES ASSOCIATION Vs. HARJIT SINGH ETC.
|
April 21, 2009 |
NORTHERN INDIA SALES CORP. Vs. STATE OF HARYANA
|
January 28, 2009 |
NORTHLAND SUGAR COMPLEX LTD. Vs. SANSAR CHAND MAINI
|
February 19, 2009 |
NOTIFIED AREA COMMITTEE Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA, AND OTHERS
|
April 29, 2009 |
NOVEDAC PROSTHETIC CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 17, 2009 |
O P GUPTA Vs. STATE OF HARYANA
|
November 16, 2009 |
O P MITTAL Vs. STATE (UT CHANDIGARH)
|
December 10, 2009 |
O P SINDHWANI Vs. STATE OF HARYANA AND ANOTHER
|
July 23, 2009 |
OLYMPIC WOOLLEN MILLS Vs. UNION OF INDIA (UOI)
|
December 22, 2009 |
OM KUMAR JAIN Vs. RAJ KUMAR SAINI
|
February 3, 2009 |
OM PARKASH Vs. BABU RAM SHARMA
|
July 20, 2009 |
OM PARKASH Vs. SHYAM LAL
|
July 21, 2009 |
OM PARKASH Vs. TULLI RAM
|
February 12, 2009 |
OM PARKASH Vs. ISHWAR SINGH
|
March 2, 2009 |
OM PARKASH Vs. RAM SINGH
|
April 21, 2009 |
OM PARKASH Vs. HOSHIARI LAL AND ANOTHER
|
January 13, 2009 |
OM PARKASH Vs. STATE OF PUNJAB
|
December 21, 2009 |
OM PARKASH MITTAL Vs. RADHE SHYAM MITTAL
|
September 10, 2009 |
OM PRAKAH Vs. STATE OF HARYANA
|
September 11, 2009 |
OM PRAKASH Vs. STATE OF HARYANA
|
December 15, 2009 |
OM PRAKASH Vs. STATE OF HARYANA
|
February 26, 2009 |
OMAX AUTO LTD Vs. STATE OF HARYANA AND OTHERS
|
March 24, 2009 |
OMBIR ALIAS GOLI Vs. STATE OF HARYANA
|
July 14, 2009 |
ONKAR SINGH Vs. SHAM LAL AND ORS.
|
November 4, 2009 |
ORIENTAL BANK OF COMMERCE AND ANR. Vs. BIKRAM SINGH AND ORS.
|
May 28, 2009 |
ORIENTAL INSURANCE COMPANY Vs. BALJEET KAUR
|
October 8, 2009 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAMU RAM
|
December 17, 2009 |
OSWAL AGRO FURANE WORKERS UNION THROUGH PRESIDENT Vs. OSWAL AGRO FURANE LTD
|
February 12, 2009 |
OSWAL AGRO MILLS LTD. AND ANR. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
April 1, 2009 |
P.S. KAPOOR Vs. UNION TERRITORY, CHANDIGARH
|
August 6, 2009 |
PADAM KUMAR JAIN, RETD. A.D AND S.J Vs. THE STATE OF PUNJAB AND ORS.
|
October 15, 2009 |
PADAM PAL Vs. STATE OF PUNJAB
|
August 20, 2009 |
PAHLAD SINGH Vs. UNION OF INDIA AND OTHERS
|
September 23, 2009 |
PALA RAM Vs. STATE OF HARYANA AND ORS.
|
March 31, 2009 |
PALA RAM Vs. STATE OF HARYANA
|
January 13, 2009 |
PALA RAM Vs. STATE OF PUNJAB
|
February 3, 2009 |
PANCHAYAT SAMITI Vs. PANCHAYAT SAMITI
|
April 21, 2009 |
PANIPAT CO-OPERATIVE SUGAR MILLS LIMITED, PANIPAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT, AND ANOTHER
|
February 18, 2009 |
PANIPAT COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMABALA AND ANOTHER
|
February 20, 2009 |
PANIPAT COOPERATIVE SUGAR MILLS LTD , PANIPAT Vs. PRESIDING OFFICER AND ANOTHER
|
July 31, 2009 |
PANKAJ KUMAR Vs. MEENA
|
November 9, 2009 |
PANNA Vs. STATE OF PUNJAB
|
December 9, 2009 |
PARAMBIR SINGH GILL Vs. MALKIAT KAUR
|
May 12, 2009 |
PARAMJEET KAUR Vs. KARTAR KAUR
|
May 11, 2009 |
PARAMJIT KAUR Vs. UNION OF INDIA (UOI) AND ORS.
|
March 19, 2009 |
PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF PUNJAB
|
December 4, 2009 |
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 2009 |
PARAMJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
October 29, 2009 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 21, 2009 |
PARAMJIT SINGH Vs. BIMLA DEVI
|
April 17, 2009 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 26, 2009 |
PARAMOUNT IMPEX PVT. LTD. Vs. UNION OF INDIA (UOI)
|
October 20, 2009 |
PARAMPAL KAUR Vs. STATE OF PUNJAB & OTHERS
|
August 12, 2009 |
PARAMPRIT SINGH GILL Vs. STATE OF PUNJAB
|
February 13, 2009 |
PARANJIT SINGH Vs. STATE OF PUNJAB
|
April 30, 2009 |
PARBHATI AND ORS. Vs. BUDHI AND ORS.
|
January 23, 2009 |
PARBODH CHAND KAPOOR Vs. VIJAY KAPOOR
|
April 29, 2009 |
PARDEEP Vs. STATE OF HARYANA
|
December 1, 2009 |
PARDEEP Vs. STATE OF HARYANA & ANOTHER
|
October 6, 2009 |
PARDEEP KUMAR Vs. ICICI LOMBARD GENERAL INSURANCE
|
November 11, 2009 |
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
April 17, 2009 |
PARDEEP KUMAR Vs. MANOJ GUPTA
|
March 4, 2009 |
PARDEEP KUMAR SHARMA Vs. GURBAX SINGH
|
October 6, 2009 |
PARGAT SINGH Vs. ZILA PARISHAD AND ANOTHER
|
August 21, 2009 |
PARIKSHAT SURI Vs. ASHOK KOHLI
|
May 20, 2009 |
PARKASH KAUR Vs. STATE OF PUNJAB
|
October 27, 2009 |
PARKASH SINGH Vs. SURJIT SINGH
|
November 9, 2009 |
PARLE BISCUITS LIMITED, THROUGH ITS ACCOUNT OFFICER SH. S.N. VERMA Vs. DISTRICT TOWN PLANNER AND ANR.
|
March 30, 2009 |
PARMA NAND Vs. STATE OF HARYANA
|
March 17, 2009 |
PARMESHWAR SINGH Vs. STATE OF PUNJAB
|
February 19, 2009 |
PARMESHWARI DASS Vs. MANJU RANI
|
January 9, 2009 |
PARMINDER KAUR Vs. STATE OF PUNJAB
|
December 18, 2009 |
PARMINDER KUMAR GOYAL Vs. PAWAN KUMAR KATIA
|
January 13, 2009 |
PARMINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 31, 2009 |
PARMINDER SINGH Vs. MOHAN SINGH
|
November 6, 2009 |
PARMINDER SINGH SODHI Vs. STATE OF PUNJAB
|
January 12, 2009 |
PARMODH SINGH Vs. DARYODHAN SINGH
|
August 18, 2009 |
PARSANI DEVI Vs. ANGREJ SINGH
|
July 20, 2009 |
PARSHANT CHANANA Vs. SEEMA ALIAS PRIYA
|
July 27, 2009 |
PARSHOTAM SINGH Vs. MANAGING DIRECTOR/SECRETARY HVPN, PANCHKULA AND ANOTHER
|
May 27, 2009 |
PARTAB @ PRATAP HABLANI Vs. STATE OF PUNJAB
|
December 10, 2009 |
PARTAP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 8, 2009 |
PARTAP SINGH Vs. MANAGING DIRECTOR, HISSAR CENTRAL COOPERATIVE, HISSAR, AND ANOTHER
|
May 15, 2009 |
PARVEEN AKTHAR Vs. UNION OF INDIA
|
December 1, 2009 |
PARVEEN KUMAR Vs. INCOME TAX OFFICER
|
March 3, 2009 |
PARVEEN KUMAR Vs. BALJINDER KAUR
|
December 2, 2009 |
PARVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 12, 2009 |
PARVEEN KUMAR CHOPRA Vs. UNION OF INDIA
|
May 25, 2009 |
PARVEEN SHARMA Vs. HARI SINGH ESTATE EDUCATION AND CHARITABLE TRUST
|
March 3, 2009 |
PARVESH Vs. STATE OF HARYANA
|
August 20, 2009 |
PARVESH KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
December 3, 2009 |
PARVESH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
March 20, 2009 |
PARVINDER KUMAR @ BINDRI Vs. STATE OF PUNJAB
|
May 5, 2009 |
PARWINDER KAUR Vs. STATE OF PUNJAB
|
December 22, 2009 |
PAUL KAUR Vs. PUNJAB WAKF BOARD AND ANR.
|
April 1, 2009 |
PAVITTAR PAL KAUR Vs. SURINDER KAUR SAROYA AND OTHERS
|
October 7, 2009 |
PAWAN KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 21, 2009 |
PAWAN KUMAR Vs. MURLIDHAR
|
December 17, 2009 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
April 20, 2009 |
PAWAN KUMAR Vs. SURINDER PAL
|
April 17, 2009 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
February 27, 2009 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 12, 2009 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
February 17, 2009 |
PAWAN KUMAR @ PAPPU AND ANR. Vs. THE STATE OF HARYANA
|
December 3, 2009 |
PAWAN KUMAR GUPTA Vs. SURINDER KAUR
|
July 29, 2009 |
PAWAN KUMAR MITTAL Vs. GIRDHARI LAL SAROYA
|
November 25, 2009 |
PAWAN KUMAR SON OF NOHAR CHAND AND JATINDER SINGH SON OF GURMIT SINGH Vs. STATE OF PUNJAB
|
November 28, 2009 |
PAWAN MANDAL Vs. STATE OF PUNJAB
|
October 30, 2009 |
PAWITTAR SINGH Vs. UNION OF INDIA AND OTHERS
|
May 25, 2009 |
PEGASUS ASSET RECONSTRUCTION P. LTD. Vs. HARYANA CONCAST LTD.
|
March 20, 2009 |
PEPSU ROAD TRANSPORT CORPORATION Vs. SEWA SINGH AND ANR.
|
December 1, 2009 |
PEPSU ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT
|
May 14, 2009 |
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
May 27, 2009 |
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 2009 |
PFIZER EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 5, 2009 |
PHARAS RAM Vs. COLLECTOR, AMBALA
|
August 12, 2009 |
PHARMACIA INDIA PVT. LTD. Vs. RAM AVTAR
|
April 21, 2009 |
PHILIPS ELECTRONICS INDIA LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
February 18, 2009 |
PHOENIX PROPERTIES PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) AND ORS.
|
September 23, 2009 |
PHOOL CHAND Vs. SAROJ BALA
|
September 24, 2009 |
PHOOL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2009 |
PHOOL SINGH Vs. GRAM PANCHAYAT AND ORS.
|
April 20, 2009 |
PHUMAN SINGH Vs. HAZARA SINGH
|
April 29, 2009 |
PIARA LAL MEHNDIRATTA Vs. OM PARKASH
|
December 10, 2009 |
PIARA SINGH Vs. KHAZAN SINGH
|
September 5, 2009 |
PIARA SINGH Vs. UNION OF INDIA AND OTHERS
|
November 13, 2009 |
PIARA SINGH Vs. JODHPUR BRICK KILN AND ORS.
|
April 23, 2009 |
PILLO DEVI Vs. PARAMJIT SINGH AND ORS.
|
March 26, 2009 |
PIRTHI CHAND KAUSHAL Vs. OM PARKASH, RAMESH KUMAR RICE MILLS AND ORS.
|
July 22, 2009 |
POLYMER PAPERS LIMITED FARIDABAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT FARIDABAD
|
February 26, 2009 |
POOJA A RAWAT Vs. STATE OF PUNJAB
|
December 1, 2009 |
POONAM Vs. MAHENDER KUMAR
|
March 19, 2009 |
POONAM DEVI Vs. NARINDER KUMAR
|
September 4, 2009 |
POONAM GUPTA Vs. STATE OF PUNJAB
|
April 21, 2009 |
POONAM KHANNA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ETC
|
April 28, 2009 |
POONAM KUMARI Vs. STATE OF HARYANA
|
December 21, 2009 |
POONAM RANI & POONAM Vs. STATE OF HARYANA & ANOTHER
|
October 22, 2009 |
POTS INDIA Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER
|
July 14, 2009 |
POWER GRID CORPORATION OF INDIA Vs. RAJBIR SINGH
|
January 30, 2009 |
PRABH DAYAL Vs. DAULAT RAM
|
August 5, 2009 |
PRABHAKAR TRADERS Vs. VEEJAY TRADERS AND OTHERS
|
August 3, 2009 |
PRABHJOT SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
July 21, 2009 |
PRABHOOR SINGH HAYER Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOT
|
January 30, 2009 |
PRABHU DAYAL Vs. STATE OF HARYANA
|
April 17, 2009 |
PRADEEP KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 20, 2009 |
PRAN NATH Vs. AVTAR KAUR
|
August 3, 2009 |
PRATIBHA Vs. KURUKSHETRA UNIVERSITY AND OTHERS
|
December 17, 2009 |
PREET SINGH AND OTHERS Vs. RAJ DASS AND OTHERS
|
December 4, 2009 |
PREETPAL Vs. HUKAM CHAND
|
April 2, 2009 |
PREM CHAND Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
March 3, 2009 |
PREM CHAND Vs. SHIV SINGH
|
April 21, 2009 |
PREM CHAND GUPTA Vs. NIRMAL GUPTA
|
May 7, 2009 |
PREM CHAND MANCHANDA Vs. STATE OF HARYANA
|
January 9, 2009 |
PREM CHAND SHARMA Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2009 |
PREM KISHAN Vs. HARYANA STATE AND ORS.
|
October 28, 2009 |
PREM KUMAR Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ORS.
|
July 15, 2009 |
PREM KUMAR Vs. STATE INFORMATION COMMISSIONER
|
October 26, 2009 |
PREM KUMAR HANDA Vs. NATIONAL HOUSING BANK
|
December 2, 2009 |
PREM KUMAR RATRA Vs. MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
|
August 11, 2009 |
PREM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
October 23, 2009 |
PREM SAGAR Vs. STATE OF PUNJAB
|
February 13, 2009 |
PREM SINGH Vs. DARBARA SINGH
|
October 5, 2009 |
PREM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2009 |
PREM SINGH Vs. FINANCIAL COMMISSIONER, DEPARTMENT OF COOPERATION
|
April 21, 2009 |
PREM SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 16, 2009 |
PREMDEEP SINGH Vs. STATE OF PUNJAB
|
August 5, 2009 |
PREMPAL GANDHI Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2009 |
PRINCIPAL CHIEF CONSERVATOR OF FOREST, HARYANA, PANCHKULA AND ANOTHER Vs. PAWAN KUMAR AND ANDTHER
|
May 1, 2009 |
PRINCIPAL, GOVERNMENT MODEL SENIOR SECONDARY SCHOOL, SECTOR-16, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH
|
January 14, 2009 |
PRITAM SINGH Vs. EXECUTIVE ENGINEER
|
July 14, 2009 |
PRITAM SINGH Vs. JUGRAJ SINGH
|
February 2, 2009 |
PRITAM SINGH Vs. THE STATE OF PUNJAB
|
April 23, 2009 |
PRITHIPAL SINGH Vs. U.T.
|
May 11, 2009 |
PRITHPAL SINGH Vs. STATE OF PUNJAB & OTHER
|
September 9, 2009 |
PRITPAL SINGH AND ANOTHER Vs. DARSHAN SINGH
|
December 3, 2009 |
PRITPAL SINGH AURORA Vs. RAJINDER SINGH AURORA
|
March 18, 2009 |
PRIYARAJ ELECTRONICS LTD Vs. MOTOROLA INDIA P LTD
|
April 17, 2009 |
PROF KEHAR SINGH, RETIRED PROFESSOR & ORS Vs. GURU NANAK DEV UNIVERSITY & ORS
|
December 10, 2009 |
PROMILA Vs. ASHOK KUMAR
|
August 11, 2009 |
PUNEET AHLUWALIA Vs. GURJEEWAN GAREWAL
|
September 9, 2009 |
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH AND OTHERS
|
August 18, 2009 |
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER AND ANOTHER
|
August 17, 2009 |
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. AJNALA RICE MILLS
|
October 26, 2009 |
PUNJAB BEVERAGES PVT. LTD Vs. COL. A.S. JUDGE
|
July 16, 2009 |
PUNJAB BRICK KILN OWNERS ASSOCIATION (REGD ) Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2009 |
PUNJAB EX-SERVICEMEN CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 7, 2009 |
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD AND ANR. Vs. JAGDEV SINGH AND ORS.
|
April 17, 2009 |
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
|
October 15, 2009 |
PUNJAB NATIONAL BANK Vs. R.L. VAID
|
March 31, 2009 |
PUNJAB NATIONAL FERTILIZERS AND CHEMICALS LTD. Vs. PUNJAB NATIONAL BANK
|
May 15, 2009 |
PUNJAB SINGH AND ORS. Vs. SUKHVINDER SINGH AND ANR.
|
April 23, 2009 |
PUNJAB SPINNING AND WEAVING MILLS LIMITED, BATHINDA AND ORS Vs. WORKMAN SOHAN LAL AND OTHERS
|
March 30, 2009 |
PUNJAB STATE Vs. DADA MOTOR GARAGE
|
February 13, 2009 |
PUNJAB STATE Vs. HARJINDER SINGH
|
October 21, 2009 |
PUNJAB STATE Vs. JOGINDER SINGH
|
January 12, 2009 |
PUNJAB STATE Vs. JASPAL SINGH
|
October 6, 2009 |
PUNJAB STATE ACCOUNT SERVICE ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 2009 |
PUNJAB STATE AND ANR. Vs. JASBIR KUMAR
|
May 8, 2009 |
PUNJAB STATE AND OTHERS Vs. ASHOK KUMAR
|
February 10, 2009 |
PUNJAB STATE AND OTHERS Vs. SAWINDER SINGH
|
December 3, 2009 |
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK PENSIONERS ASSOCIATION & OTHERS
|
March 10, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. NARINDER SINGH AND OTHERS
|
January 9, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
September 4, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. KAPUR SINGH
|
April 28, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. MAYA DEVI
|
January 21, 2009 |
PUNJAB STATE ELECTRICITY BOARD Vs. HIM PAPERS AND PACKAGES PVT. LTD.
|
February 11, 2009 |
PUNJAB STATE ELECTRICITY BOARD AND OTHERS Vs. RAM DEV
|
July 6, 2009 |
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY FINANCE (PSEB) Vs. ASHWANI KUMAR MEHTA AND OTHERS
|
October 5, 2009 |
PUNJAB STATE FEDERATION OF CONSUMER COOPERATIVE WHOLESALE STORES Vs. HOME SECRETARY, UNION TERRITORY, CIVIL SECRETARIAT
|
August 4, 2009 |
PUNJAB STATE FOREST DEVELOPMENT NIGAM LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
October 22, 2009 |
PUNJAB STATE HOSIERY AND KNITWEAR DEVELOPMENT CORPORATION UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 1, 2009 |
PUNJAB STATE SEEDS CORPORATION LTD Vs. LABOUR COURT LUDHIANA
|
August 27, 2009 |
PUNJAB STATE, SECRETARY TO GOVERNMENT OF PUNJAB, CHANDIGARH AND OTHERS Vs. LACHHMAN SINGH, EX-CONSTABLE
|
December 16, 2009 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR
|
September 17, 2009 |
PUNJAB WAKF BOARD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
January 19, 2009 |
PUNJAB WAKF BOARD (NOW HARYANA WAKF BOARD) Vs. GURUDWARA MASTGARH SAHIB COMMITTEE
|
August 17, 2009 |
PUNJAB WAREHOUSING CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
May 27, 2009 |
PUNJAB WATER SUPPLY & SEWERAGE BOARD Vs. VEERO
|
December 17, 2009 |
PURAN CHAND Vs. R.K. SUMAN, INCOME TAX OFFICER
|
October 14, 2009 |
PURAN CHAND Vs. KAILASH CHAND
|
March 3, 2009 |
PURAN SINGH @ SAMPURAN SINGH Vs. FINANCIAL COMMISSIONER
|
March 21, 2009 |
PYARE LAL Vs. KRISHAN LAL
|
April 23, 2009 |
R K SHAHI AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
May 29, 2009 |
R L SARANGAL Vs. UNION OF INDIA AND OTHERS
|
December 16, 2009 |
R.L. BHAGAT Vs. STATE OF PUNJAB
|
May 29, 2009 |
R.S. EXPORT Vs. STATE OF PUNJAB AND ANR.
|
October 15, 2009 |
R.S. MALIK Vs. SH. KRISHAN MOHAN, IAS
|
September 7, 2009 |
R.S. PRASHER Vs. STATE OF HARYANA
|
March 24, 2009 |
RACHHPAL SINGH Vs. PUSHPA
|
April 20, 2009 |
RACHHPAL SINGH Vs. SWARAN KAUR
|
March 19, 2009 |
RADHA KRISHAN RAJ PAL Vs. INDIAN RED CROSS SOCIETY
|
March 20, 2009 |
RADHEY LAL Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANOTHER
|
March 30, 2009 |
RADHEY SHYAM Vs. BIMLA DEVI
|
August 17, 2009 |
RADHEY SHYAM Vs. RAJ KUMAR
|
November 27, 2009 |
RADHEY SHYAM KAPOOR Vs. STATE OF HARYANA
|
March 20, 2009 |
RAFAL SINGH Vs. STATE OF HARYANA AND ORS.
|
February 11, 2009 |
RAGHBAR DASS HUKAM CHAND AND CO. AND JAI BHARAT GUM AND CHEMICAL LTD. Vs. STATE OF HARYANA AND ORS.
|
May 7, 2009 |
RAGHBIR Vs. DHARAMPAL
|
May 19, 2009 |
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
April 24, 2009 |
RAGHBIR SINGH Vs. ISHWAR AND ANOTHER
|
December 4, 2009 |
RAGHBIR SINGH (DEAD THROUGH LRS.) AND ORS. Vs. JARNAIL SINGH (DEAD THROUGH LRS.) AND ORS.
|
March 21, 2009 |
RAGHU NATH BANSAL Vs. STATE OF PUNJAB
|
December 9, 2009 |
RAGHUBIR SINGH Vs. TAJINDER PAL SINGH
|
August 25, 2009 |
RAGHUBIR SINGH Vs. HARBHAJAN SINGH
|
January 14, 2009 |
RAGHUNATH AND ORS. Vs. STATE OF HARYANA
|
August 25, 2009 |
RAHIL @ RAHUL Vs. STATE OF HARYANA
|
December 9, 2009 |
RAHUL BHAKOO Vs. GULZAR SINGH
|
April 17, 2009 |
RAHUL KALSI Vs. ANIL KUMAR AND ORS.
|
May 28, 2009 |
RAHUL MEHTA Vs. STATE OF HARYANA
|
January 23, 2009 |
RAI JASBIR SINGH Vs. STATE OF HARYANA
|
July 31, 2009 |
RAILWAY BOARD THROUGH ITS CHAIRMAN Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
November 27, 2009 |
RAJ AGRO MILLS LIMITED Vs. SHREE GOPAL VANASPATI LIMITED
|
July 22, 2009 |
RAJ BALA Vs. NEPAL SINGH
|
August 25, 2009 |
RAJ DASS AND ANOTHER Vs. MANDIR THAKUR JI WALA AND OTHERS
|
December 2, 2009 |
RAJ KALI Vs. JITENDER
|
August 25, 2009 |
RAJ KAPOOR Vs. MOHINDER SINGH
|
April 16, 2009 |
RAJ KAUR Vs. PREM CHAND
|
November 3, 2009 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
September 16, 2009 |
RAJ KUMAR Vs. KAILON DEVI
|
July 20, 2009 |
RAJ KUMAR Vs. DINESH KUMAR
|
October 28, 2009 |
RAJ KUMAR Vs. STATE OF HARYANA
|
December 1, 2009 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
December 18, 2009 |
RAJ KUMAR Vs. MR. BAL MUKAND AND ANR.
|
April 23, 2009 |
RAJ KUMAR AND ORS. Vs. GIAN CHAND AND ANR.
|
April 20, 2009 |
RAJ KUMAR AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
September 11, 2009 |
RAJ KUMAR DUGGAL Vs. SAT PAL KUMRA
|
December 16, 2009 |
RAJ KUMAR GAUTAM Vs. STATE OF PUNJAB
|
July 15, 2009 |
RAJ KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
April 15, 2009 |
RAJ KUMAR VERMA AND ORS. Vs. SURINDER SINGH AND ANR.
|
January 9, 2009 |
RAJ PAL Vs. STATE OF HARYANA
|
March 6, 2009 |
RAJ PAL Vs. STATE OF HARYANA
|
January 13, 2009 |
RAJ PAL AND ANR. Vs. STATE OF PUNJAB
|
March 16, 2009 |
RAJ PAL SINGAL Vs. STATE BANK OF INDIA AND OTHERS
|
May 20, 2009 |
RAJ PAL SINGH Vs. STATE OF PUNJAB
|
April 29, 2009 |
RAJ PAL SINGH SUHAG Vs. THE STATE OF HARYANA AND ANR.
|
September 17, 2009 |
RAJ PAUL AND BROTHERS Vs. STATE OF PUNJAB
|
January 19, 2009 |
RAJ RANI Vs. KRISHAN BHATIA
|
May 6, 2009 |
RAJA FINANCE COMPANY Vs. BHUPINDER SINGH
|
May 29, 2009 |
RAJA MALWINDER SINGH Vs. CWT TAX
|
January 20, 2009 |
RAJA RAM Vs. STATE OF U.T. CHANDIGARH
|
May 30, 2009 |
RAJAN, EX CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 2009 |
RAJASTHAN STATE ROADWAYS CORPORATION JAIPUR Vs. SHAM LAL
|
August 20, 2009 |
RAJAT YADAV Vs. CHANDIGARH ADMINISTRATION
AND ANOTHER
|
December 3, 2009 |
RAJBIR Vs. ROSHAN LAL AND ORS.
|
March 26, 2009 |
RAJBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR, AND ANOTHER
|
May 28, 2009 |
RAJBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2009 |
RAJBIR SINGH Vs. STATE OF HARYANA
|
November 16, 2009 |
RAJBIR SINGH Vs. STATE OF PUNJAB
|
September 12, 2009 |
RAJBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
February 11, 2009 |
RAJBIR SINGH AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
|
January 31, 2009 |
RAJE RAM Vs. STATE OF HARYANA
|
October 26, 2009 |
RAJENDER Vs. STATE OF HARYANA
|
December 18, 2009 |
RAJENDER Vs. BADAMA
|
March 26, 2009 |
RAJENDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 8, 2009 |
RAJENDER SINGH Vs. NARCOTICS CONTROL BUREAU
|
April 23, 2009 |
RAJESH Vs. STATE OF HARYANA
|
May 12, 2009 |
RAJESH Vs. STATE OF HARYANA
|
March 24, 2009 |
RAJESH Vs. STATE OF HARYANA
|
December 21, 2009 |
RAJESH KANT Vs. STATE OF PUNJAB
|
December 10, 2009 |
RAJESH KUMAR Vs. STATE OF HARYANA AND ANR.
|
May 19, 2009 |
RAJESH KUMAR Vs. STATE OF HARYANA
|
December 8, 2009 |
RAJESH KUMAR Vs. THE INSTITUTION OF ENGINEERS (INDIA)
|
October 15, 2009 |
RAJESH KUMAR Vs. CHRISTIAN MEDICAL COLLEGE, LUDHIANA AND ORS.
|
November 18, 2009 |
RAJESH KUMAR Vs. FINANCIAL COMMISSIONER
|
August 4, 2009 |
RAJESH KUMAR BADHAN Vs. STATE OF PUNJAB
|
November 30, 2009 |
RAJESH KUMAR SHARMA AND ANOTHER Vs. ROSHAN LAL PURI
|
December 1, 2009 |
RAJESH SYAL Vs. COMMISSIONER OF INCOME TAX-I
|
September 1, 2009 |
RAJESHWARI Vs. KULDEEP KAUR AND ORS.
|
May 15, 2009 |
RAJINDER (DECEASED) THROUGH L.RS. AND ORS. Vs. THE STATE OF HARYANA
|
March 30, 2009 |
RAJINDER KALSI Vs. DIMPLE
|
September 23, 2009 |
RAJINDER KAUR Vs. KULDEEP SINGH
|
August 31, 2009 |
RAJINDER KAUR Vs. KULDEEP SINGH
|
January 21, 2009 |
RAJINDER KAUR Vs. STATE OF PUNJAB AND ANR.
|
August 4, 2009 |
RAJINDER KUMAR Vs. STATE OF HARYANA
|
December 8, 2009 |
RAJINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 22, 2009 |
RAJINDER KUMAR Vs. PRESIDING OFFICER, CGIT-CUM-LABOUR COURT AND OTHERS
|
July 1, 2009 |
RAJINDER KUMAR @ LADDI Vs. STATE OF PUNJAB
|
January 23, 2009 |
RAJINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 9, 2009 |
RAJINDER PARSHAD Vs. P O LABOUR COURT, U T CHANDIGARH AND OTHERS
|
April 27, 2009 |
RAJINDER SINGH Vs. ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
April 29, 2009 |
RAJINDER SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT
|
July 29, 2009 |
RAJINDER SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER AND ANR.
|
October 26, 2009 |
RAJINDER SINGLA Vs. SUMAC ENGINEERING P. LTD.
|
May 27, 2009 |
RAJIV CHANANA Vs. GAURI CHANANA
|
March 25, 2009 |
RAJIV KUMAR Vs. STATE OF PUNJAB
|
May 1, 2009 |
RAJIV KUMAR Vs. STATE OF PUNJAB
|
May 5, 2009 |
RAJIV KUMAR BATRA Vs. KASHMIRI LAL SIKA
|
November 23, 2009 |
RAJIV MALHOTRA Vs. ABHA MALHOTRA
|
January 13, 2009 |
RAJIV PRASHAR Vs. NARESH DUBEY AND OTHERS
|
July 21, 2009 |
RAJNI Vs. RAJEEV DASS
|
September 5, 2009 |
RAJNISH JAIN Vs. KRISHAN KANT
|
November 16, 2009 |
RAJPAL Vs. STATE OF HARYANA
|
May 27, 2009 |
RAJPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 25, 2009 |
RAJPURA GAS HOUSE INDANE LPG DISTRIBUTOR Vs. B S KOLI
|
March 20, 2009 |
RAJRUP AND ORS. Vs. STATE OF HARYANA
|
January 7, 2009 |
RAJU Vs. STATE OF HARYANA
|
January 8, 2009 |
RAJVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2009 |
RAJWANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 18, 2009 |
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
April 18, 2009 |
RAKESH BHARGAVA Vs. GURDEV SINGH SYAN
|
January 13, 2009 |
RAKESH KUMAR Vs. STATE OF PUNJAB
|
January 22, 2009 |
RAKESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2009 |
RAKESH KUMAR GARG Vs. VIPUL LTD.
|
September 23, 2009 |
RAKESH SHARMA Vs. STATE OF PUNJAB
|
March 17, 2009 |
RAM AVTAR Vs. LEKH RAJ
|
November 3, 2009 |
RAM CHANDER Vs. GOBIND RAM
|
December 18, 2009 |
RAM CHANDER Vs. JITA
|
August 12, 2009 |
RAM CHANDER YADAV Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2009 |
RAM DASS AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 19, 2009 |
RAM DATT Vs. STATE OF HARYANA AND ANOTHER
|
September 22, 2009 |
RAM DHAN Vs. SURAJ MAL
|
May 14, 2009 |
RAM DHAN Vs. WAZIR CHANDER
|
July 7, 2009 |
RAM DULARI Vs. STATE OF HARYANA
|
July 2, 2009 |
RAM GOPAL Vs. STATE OF HARYANA AND OTHERS
|
August 25, 2009 |
RAM GOPAL Vs. BABU SINGH
|
July 13, 2009 |
RAM GOPAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 6, 2009 |
RAM GOPAL Vs. PRESIDING OFFICER INDUSTRIAL CUM LABOUR COURT I FARIDABAD
|
July 28, 2009 |
RAM JI DASS AND CO. Vs. COMMISSIONER OF INCOME TAX
|
November 9, 2009 |
RAM KANWAR Vs. ASSISTANT COLLECTOR IST GRADE
|
May 15, 2009 |
RAM KARAN Vs. LABOUR COURT
|
December 11, 2009 |
RAM KARAN Vs. LABOUR COURT, AMBALA AND ANOTHER
|
March 23, 2009 |
RAM KISHAN Vs. AVTAR CHAND AND OTHERS
|
December 2, 2009 |
RAM KISHAN ALIAS LILLI Vs. STATE OF HARYANA
|
February 26, 2009 |
RAM KUMAR Vs. KAMLESH KUMARI
|
December 9, 2009 |
RAM KUMAR Vs. M/S. E.G. ENTERPRISES AND ANOTHER
|
December 22, 2009 |
RAM KUMAR Vs. STATE OF HARYANA AND ANR.
|
August 21, 2009 |
RAM KUMAR Vs. THE STATE OF HARYANA AND ANR.
|
March 30, 2009 |
RAM KUMAR GUPTA Vs. HARYANA VIDYUT PARSARAN NIGAM LTD , PANCHKULA
|
August 25, 2009 |
RAM LAL Vs. SANTOSH KUMAR PURI
|
January 20, 2009 |
RAM LAL Vs. SANTOSH KUMAR PURI
|
January 23, 2009 |
RAM LAL Vs. RASHPAL LAL
|
November 17, 2009 |
RAM LUBHAYA Vs. S. DARSHAN SINGH
|
March 19, 2009 |
RAM MEHAR Vs. UOI, MINISTRY OF RAILWAYS
|
May 20, 2009 |
RAM MEHAR Vs. BIMLA DEVI
|
August 17, 2009 |
RAM MURTI SHARMA Vs. PUNJABI UNIVERSITY, PATIALA
|
December 14, 2009 |
RAM NARANJAN Vs. STATE OF PUNJAB
|
September 23, 2009 |
RAM NATH Vs. STATE OF HARYANA
|
March 3, 2009 |
RAM NIRANJAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON AND OTHERS
|
March 3, 2009 |
RAM NIWAS Vs. BHAGIRATH
|
August 4, 2009 |
RAM NIWAS Vs. BRAMCHARI AND ORS.
|
April 29, 2009 |
RAM PAIRY Vs. STATE OF PUNJAB
|
July 22, 2009 |
RAM PAL THUKRAL Vs. JAGJIT SINGH
|
April 22, 2009 |
RAM PHAL Vs. STATE OF HARYANA
|
August 11, 2009 |
RAM PHAL Vs. STATE OF HARYANA
|
March 18, 2009 |
RAM PIARI Vs. STATE OF PUNJAB
|
January 12, 2009 |
RAM PIARI Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2009 |
RAM PYARI Vs. BHAGWAN DASS
|
December 17, 2009 |
RAM RATI Vs. STATE OF HARYANA
|
July 31, 2009 |
RAM RATTAN AND OTHERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 8, 2009 |
RAM SANJEEVAN Vs. PRESIDING OFFICER LABOUR COURT U T
|
January 9, 2009 |
RAM SARANJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 2009 |
RAM SARUP Vs. LAKHPAT SINGH
|
January 22, 2009 |
RAM SARUP Vs. STATE OF PUNJAB
|
August 21, 2009 |
RAM SARUP Vs. GHANSHAM DASS
|
February 11, 2009 |
RAM SARUP Vs. STATE OF HARYANA
|
April 15, 2009 |
RAM SARUP Vs. STATE OF PUNJAB
|
December 8, 2009 |
RAM SAWROOP Vs. COMMISSIONER, GURGAON DIVISION
|
April 15, 2009 |
RAM SINGH Vs. SATBIR
|
May 28, 2009 |
RAM SINGH Vs. HARDIP SINGH
|
March 24, 2009 |
RAMA FRUIT COMPANY Vs. STATE OF HARYANA
|
September 8, 2009 |
RAMA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 10, 2009 |
RAMA INDUSTRIES LTD Vs. COMMISSIONER OF C EX , CHANDIGARH
|
July 14, 2009 |
RAMA NAND AND ANR. Vs. HUKAM SINGH
|
August 31, 2009 |
RAMANAND Vs. SEDHU
|
November 17, 2009 |
RAMESH AND ANOTHER Vs. STATE OF HARYANA
|
December 3, 2009 |
RAMESH CHAND Vs. STATE OF HARYANA
|
March 20, 2009 |
RAMESH CHAND Vs. KISHAN CHAND
|
May 7, 2009 |
RAMESH CHAND Vs. STATE OF HARYANA AND OTHERS
|
August 11, 2009 |
RAMESH CHAND Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
July 21, 2009 |
RAMESH CHAND Vs. OM PARKASH AND ANR.
|
August 3, 2009 |
RAMESH KUMAR Vs. STATE OF PUNJAB
|
November 17, 2009 |
RAMESH KUMAR Vs. FURU RAM
|
August 11, 2009 |
RAMESH KUMAR Vs. SHARDA DEVI @ ASHA DEVI
|
November 4, 2009 |
RAMESH KUMAR Vs. STATE OF HARYANA
|
July 28, 2009 |
RAMESH KUMAR Vs. G.F.I
|
January 15, 2009 |
RAMESH KUMAR Vs. ENGINEER
|
August 13, 2009 |
RAMESH KUMAR AND ANOTHER Vs. BRIJ BHUSHAN DHALL
|
April 28, 2009 |
RAMESH KUMAR MALIK Vs. THE ROHTAK DISTT. CO-OPERATIVE MILK PRODUCERS UNION LTD. AND ANR.
|
October 14, 2009 |
RAMESH SODHI Vs. VIMAL KAPOOR
|
July 1, 2009 |
RAMESHWAR DASS Vs. STATE OF HARYANA AND ANOTHER
|
November 17, 2009 |
RAMESHWAR DASS Vs. SALES TAX TRIBUNAL AND ORS.
|
October 29, 2009 |
RAMESHWAR DASS SHARMA Vs. STATE OF HARYANA
|
December 18, 2009 |
RAMJI DASS Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
|
April 23, 2009 |
RAMJI LAL Vs. STATE OF HARYANA
|
October 26, 2009 |
RAMJI LAL Vs. STATE OF HARYANA
|
May 19, 2009 |
RAMPAL SINGH Vs. STATE OF PUNJAB
|
February 25, 2009 |
RAMPUR ENGINEERING COMPANY LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 29, 2009 |
RANBIR SINGH Vs. TARA CHAND
|
July 10, 2009 |
RANBIR SINGH Vs. SATBIR SINGH
|
December 24, 2009 |
RANBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT II, FARIDABAD
|
September 24, 2009 |
RANBIR SINGH SON OF SHER SINGH AND ANR. Vs. HARYANA FINANCIAL CORPORATION AND ANR.
|
December 1, 2009 |
RANDHIR SINGH Vs. STATE OF PUNJAB
|
December 21, 2009 |
RANDHIR SINGH Vs. SURESH KUMAR
|
September 2, 2009 |
RANDHIR SINGH Vs. SATBIR
|
July 8, 2009 |
RANDHIR SINGH Vs. SAROJ BALA
|
April 29, 2009 |
RANDHIR SINGH Vs. STATE OF HARYANA & ANOTHER
|
November 6, 2009 |
RANDIP KAUR Vs. GURMEET SINGH
|
April 15, 2009 |
RANDIP SINGH Vs. STATE OF HARYANA
|
May 5, 2009 |
RANGE FOREST OFFICER, REWARI AND ANOTHER Vs. RAM CHANDER AND ANOTHER
|
September 2, 2009 |
RANI Vs. STATE OF PUNJAB
|
August 3, 2009 |
RANI DEVI Vs. SHAKUNTLA DEVI
|
July 17, 2009 |
RANJEEV ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
August 18, 2009 |
RANJIT KAUR Vs. JASWANT SINGH
|
September 22, 2009 |
RANJIT KAUR Vs. MB. INDUSTRIES THROUGH ITS REGISTERED PARTNER SH. SUSHIL CHHABRA
|
May 18, 2009 |
RANJIT KAUR Vs. UNION OF INDIA AND OTHERS
|
September 16, 2009 |
RANJIT SINGH Vs. ASHOK KUMAR
|
April 21, 2009 |
RANJIT SINGH Vs. NARANJAN SINGH
|
July 28, 2009 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
April 23, 2009 |
RANJIT SINGH Vs. BALDEV SINGH
|
July 7, 2009 |
RANJIT SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
|
May 27, 2009 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
March 26, 2009 |
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
November 11, 2009 |
RANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
February 11, 2009 |
RANJIT SINGH BAJWA Vs. STATE OF PUNJAB & ANR
|
August 3, 2009 |
RANJIT SINGH SON OF SH. OMBIR SINGH Vs. FINANCIAL COMMISSIONER
|
April 30, 2009 |
RASHAD KHAN Vs. STATE OF PUNJAB
|
April 21, 2009 |
RASHPAL KAUR Vs. STATE OF PUNJAB
|
April 20, 2009 |
RATI RAM Vs. MUNICIPAL COMMITTEE CHEEKA
|
December 4, 2009 |
RATNA COMMERCIAL ENTERPRISES PVT. LTD. Vs. VASU TECH. LTD.
|
April 22, 2009 |
RATTAN LAL Vs. RAJENDER SON OF ANT RAM
|
April 20, 2009 |
RATTAN LAL Vs. STATE OF HARYANA
|
March 18, 2009 |
RATTAN SINGH Vs. MANJIT KAUR
|
September 23, 2009 |
RATTAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 2009 |
RATTAN SINGH Vs. STATE OF HARYANA AND ORS.
|
September 3, 2009 |
RATTAN SINGH Vs. STATE OF HARYANA AND ORS.
|
August 26, 2009 |
RAUNAQ RAM Vs. GOPAL DASS
|
January 8, 2009 |
RAVI RAJ KHANNA Vs. STATE OF PUNJAB & ANOTHER
|
April 21, 2009 |
RAVINDER KUMAR RAWAL Vs. STATE OF HARYANA
|
September 23, 2009 |
RAVINDER PAL Vs. SATISH KUMAR AND ANR.
|
July 15, 2009 |
REENA Vs. BITTU
|
April 16, 2009 |
REENA GARG Vs. STATE OF PUNJAB & OTHERS
|
October 21, 2009 |
REENA SAHNI Vs. SANDEEP SAHNI
|
May 19, 2009 |
REGAL INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2009 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GURNAM SINGH
|
January 21, 2009 |
REKHA TOMAR Vs. SANJEEV KUMAR
|
August 27, 2009 |
RELIANCE HARYANA SEZ LTD. Vs. SHIV KUMAR AND ANR.
|
May 8, 2009 |
RENU BANSAL Vs. U T CHANDIGARH
|
April 24, 2009 |
RENU BANSAL Vs. U.T. CHANDIGARH
|
April 29, 2009 |
RENU TIWARI Vs. BALBIR DUB
|
November 5, 2009 |
RENUKA VERMA Vs. PADAM VERMA
|
July 1, 2009 |
RESHAM SINGH Vs. FINANCIAL COMMISSIONER & SECRETARY TO GOVT
|
March 31, 2009 |
RESHAM SINGH Vs. STATE OF PUNJAB
|
February 12, 2009 |
RESHMO DEVI AND ORS. Vs. RAM KUMAR
|
September 3, 2009 |
RESURGENCE INDIA Vs. STATE OF PUNJAB AND OTHERS
|
January 30, 2009 |
RICHHPAL SINGH Vs. JASPAL SINGH
|
December 10, 2009 |
RIMPAL Vs. BALINDER KUMAR
|
January 20, 2009 |
RISHI PAL Vs. LUXMI DEVI
|
August 27, 2009 |
RISHI PARKASH Vs. STATE OF HARYANA
|
October 14, 2009 |
RITESH GUPTA Vs. STATE OF PUNJAB
|
May 6, 2009 |
RITU Vs. STATE OF HARYANA
|
January 16, 2009 |
ROADMASTER INDUSTRIES OF INDIA P. LTD Vs. COMMISSIONER OF INCOME TAX
|
May 25, 2009 |
ROHIT KUMAR @ ROHIT SINGH Vs. STATE OF PUNJAB
|
April 18, 2009 |
ROHTAN SINGH Vs. CHANDER KALA
|
August 18, 2009 |
ROHTASH Vs. COMMANDANT GENERAL (HOME GUARD) AND DIRECTOR GENERAL, CIVIL DEFENCE AND ORS.
|
April 2, 2009 |
ROMESH CHANDER Vs. SOHAN LAL
|
August 3, 2009 |
ROMESH SHARMA Vs. PREM KUMAR SHARMA
|
May 5, 2009 |
ROOP SINGH Vs. MURTI SRI RADHA KRISHAN JI
|
February 18, 2009 |
ROOR SINGH Vs. THE STATE OF PUNJAB
|
March 26, 2009 |
ROPAR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED, MILK PLANT, MOHALI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND OTHERS
|
July 10, 2009 |
ROSHAN LAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
January 6, 2009 |
ROSHAN LAL Vs. MOHIT
|
January 13, 2009 |
ROSHAN LAL Vs. STATE OF HARYANA
|
December 17, 2009 |
RUDAR DUTT PURI Vs. STATE OF HARYANA
|
December 17, 2009 |
RUHI JOSHI Vs. SONU @ DHARMINDER SINGH
|
January 31, 2009 |
RUKHSANA A. REIN Vs. J.L. ARORA
|
September 23, 2009 |
RULDA RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
July 23, 2009 |
RULDU SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
December 21, 2009 |
RULDU SINGH AND ANR. Vs. MOHINDER KAUR AND ANR.
|
April 23, 2009 |
RUPINDER KAUR Vs. SFL INDUSTRIES LTD.
|
February 19, 2009 |
S B KALIDHAR Vs. BOARD OF MANAGEMENT CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY
|
April 22, 2009 |
S C GOYAL Vs. STATE OF HARYANA
|
August 11, 2009 |
S K MALHOTRA Vs. STATE OF HARYANA
|
November 4, 2009 |
S N GOSWAMI Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANOTHER
|
July 14, 2009 |
S P KANSAL Vs. UNION OF INDIA AND OTHERS
|
November 6, 2009 |
S P TUTEJA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED, PANCHKULA AND OTHERS
|
May 14, 2009 |
S S ARYA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM, PANCHKULA AND OTHERS
|
May 15, 2009 |
S. NIRMAL SINGH Vs. PUNJAB NATIONAL BANK
|
May 30, 2009 |
S. RAM KUMAR Vs. MICROMAX INFORMATICS LIMITED
|
August 13, 2009 |
S. SADHU SINGH Vs. COL. AVNISH SHARMA
|
July 29, 2009 |
S. SUKHDEEP SINGH JHIKKA Vs. S. AJIT SINGH DEOGAN
|
April 17, 2009 |
S. TARLOCHAN SINGH Vs. HARBHAJAN KAUR
|
April 21, 2009 |
S. TIRATH SINGH LALVANI EDUCATIONAL FOUNDATION Vs. COMMISSIONER OF INCOME
|
November 13, 2009 |
S.C. GARG AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 21, 2009 |
S.K. FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2009 |
S.P. ARORA Vs. SATBIR SINGH
|
February 17, 2009 |
S.P. GUPTA Vs. STATE OF PUNJAB
|
September 3, 2009 |
S.R. SHARMA Vs. M/S HAMCO INDUSTRIES (P) LIMITED MAKSUDAN, JALANDHAR AND ANOTHER
|
July 23, 2009 |
S.S. HARBHAGWAN HIGH SCHOOL Vs. FINANCIAL COMMISSIONER
|
March 31, 2009 |
SABBIR SON OF NASRU Vs. STATE OF HARYANA
|
September 9, 2009 |
SACHDEVA AND SONS RICE MILLS PVT. LTD. Vs. STATE OF PUNJAB
|
March 18, 2009 |
SADASHIV CASTINGS LTD Vs. OMBUDSMAN ELECTRICITY PUNJAB
|
July 23, 2009 |
SADHNA Vs. KULDEEP SINGH
|
March 24, 2009 |
SADHU RAM Vs. STATE OF HARYANA
|
April 18, 2009 |
SADHU SINGH Vs. STATE OF HARYANA
|
March 23, 2009 |
SADHU SINGH Vs. STATE OF PUNJAB
|
November 11, 2009 |
SADHU SINGH Vs. THE STATE OF PUNJAB
|
February 11, 2009 |
SADIQUE ALIAS KANA Vs. STATE OF PUNJAB
|
December 2, 2009 |
SAGAR SINGH SLATHIA Vs. SURINDER PAL SINGH
|
January 29, 2009 |
SAHAB RAM Vs. BHAGWAN
|
February 4, 2009 |
SAHAB SINGH ALIAS SAT PAL Vs. STATE OF HARYANA
|
November 5, 2009 |
SAHIB KAUR Vs. STATE OF HARYANA AND ORS.
|
April 20, 2009 |
SAIN DASS RICE MILL Vs. DISTT. FOOD AND SUPPLIES CONTROLLER
|
July 14, 2009 |
SAIN PAL Vs. SMT. ASHRAFI AND ORS.
|
April 16, 2009 |
SAINI AND CO RICE MILLS Vs. STATE OF PUNJAB
|
September 3, 2009 |
SAINI KHETI SEWA CENTRE Vs. STATE OF PUNJAB
|
July 7, 2009 |
SAJJINDER SINGH Vs. STATE OF PUNJAB
|
March 6, 2009 |
SALAUDDIN Vs. STATE OF HARYANA
|
November 19, 2009 |
SALONA SHARMA ALIAS KOMAL SHARMA Vs. RAJESH SHARMA
|
September 23, 2009 |
SAMARVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 13, 2009 |
SAMIR DEB Vs. UNION OF INDIA AND OTHERS
|
June 26, 2009 |
SAMIR KANTI BASU Vs. UNION OF INDIA
|
December 23, 2009 |
SAMPAT Vs. LAKSHMI NARAIN
|
May 15, 2009 |
SAMPURAN SINGH Vs. STATE OF PUNJAB
|
February 27, 2009 |
SAMPURAN SINGH AND ANOTHER Vs. SMT. SAMITTRI DEVI AND ANOTHER
|
September 10, 2009 |
SAMUND SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
March 16, 2009 |
SANDEEP BANSAL Vs. M.L. HANS
|
August 24, 2009 |
SANDEEP KAUR Vs. STATE OF PUNJAB
|
January 14, 2009 |
SANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
December 4, 2009 |
SANDEEP KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 29, 2009 |
SANDEEP KUMAR Vs. SATISH KUMAR
|
August 6, 2009 |
SANDEEP RATHEE Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2009 |
SANJAY Vs. STATE OF HARYANA
|
March 26, 2009 |
SANJAY ADLAKHA Vs. STATE OF HARYANA
|
March 27, 2009 |
SANJAY BHARDWAJ Vs. UNION TERRITORY OF CHANDIGARH AND ORS.
|
August 21, 2009 |
SANJAY KUMAR @ SANJU Vs. STATE OF HARYANA
|
September 9, 2009 |
SANJAY KUMAR BANSAL Vs. STATE OF HARYANA
|
February 25, 2009 |
SANJAY LATA Vs. AMRIT LAL GAUTAM
|
September 4, 2009 |
SANJAY LATA @ SANJU Vs. AMRIT GAUTAM
|
January 19, 2009 |
SANJAY SACHDEVA Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2009 |
SANJEEV BERRY AND ANR. Vs. STATE OF HARYANA AND ANR.
|
February 11, 2009 |
SANJEEV GOYAL Vs. H.L. GOYAL
|
December 4, 2009 |
SANJEEV KUMAR Vs. BITTU
|
April 30, 2009 |
SANJEEV KUMAR @ SANJU Vs. STATE OF PUNJAB
|
September 23, 2009 |
SANJIV KUMAR Vs. DARSHAN SINGH
|
February 13, 2009 |
SANJIV KUMAR Vs. ISHWAR DASS
|
December 22, 2009 |
SANT LAL SUREKHA Vs. STATE OF PUNJAB
|
September 17, 2009 |
SANT RAM Vs. STATE OF HARYANA
|
August 25, 2009 |
SANT RAM Vs. UNION OF INDIA
|
October 20, 2009 |
SANT RAM AND BAL KISHAN Vs. STATE OF HARYANA AND ORS.
|
November 27, 2009 |
SANTA SINGH Vs. JOGINDAR SINGH
|
July 7, 2009 |
SANTOKH MASIH Vs. JOINT DEVELOPMENT COMMISSIONER
|
April 24, 2009 |
SANTOKH SINGH Vs. THE SUB DIVISIONAL OFFICER, P.S.E.B AND OTHERS
|
May 8, 2009 |
SANTOKH SINGH Vs. DARSHAN SINGH
|
July 23, 2009 |
SANTOSH DEVI Vs. KARTARA
|
October 22, 2009 |
SANTOSH DEVI Vs. ORLENTAL BANK OF COMMERCE
|
May 4, 2009 |
SARABDEEP KAUR Vs. STATE OF PUNJAB AND ANR.
|
April 20, 2009 |
SARABJIT SINGH Vs. PRESIDING OFFICER AND OTHERS
|
December 10, 2009 |
SARAVJIT SINGH Vs. STATE OF HARYANA
|
September 9, 2009 |
SARDAR SINGH Vs. STATE OF HARYANA
|
July 10, 2009 |
SARDARA SINGH Vs. UNION OF INDIA AND OTHERS
|
November 28, 2009 |
SARDARA SINGH Vs. BALJIT SINGH
|
August 10, 2009 |
SARDOOL SINGH Vs. STATE OF PUNJAB
|
March 27, 2009 |
SARDUL SINGH Vs. STATE OF HARYANA
|
August 12, 2009 |
SARDUL SINGH Vs. HARDAYAL
|
December 17, 2009 |
SARIDA Vs. STATE OF HARYANA
|
April 29, 2009 |
SARITA MAGU Vs. STATE OF HARYANA
|
January 16, 2009 |
SARLA SINGH Vs. AJAY PARTAP SINGH
|
July 28, 2009 |
SARMUKH SINGH Vs. STATE OF PUNJAB
|
December 8, 2009 |
SAROJ Vs. SARDARI LAL
|
March 25, 2009 |
SAROJ BALA Vs. PARDEEP KUMAR DHINGRA
|
August 11, 2009 |
SAROJ GOYAL AND OTHERS Vs. STATE OF PUNJAB
|
December 22, 2009 |
SAROJ RANI Vs. RAKESH KUMAR
|
July 15, 2009 |
SARVAN KUMAR BHASIN @ SAWRAN KUMAR BHASIN Vs. STATE OF HARYANA
|
April 18, 2009 |
SARVJIT KAUR Vs. DALJIT SINGH
|
January 30, 2009 |
SARWAN JANGRA AND ANOTHER Vs. SUKHRAJ SINGH
|
November 25, 2009 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
March 18, 2009 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
December 22, 2009 |
SARWAN SINGH Vs. STATE OF HARYANA AND ORS.
|
April 16, 2009 |
SARWAN SINGH Vs. GRAM PANCHAYAT VILLAGE SRHAL MUNDI AND ORS.
|
March 10, 2009 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
January 12, 2009 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
August 25, 2009 |
SARWAN SINGH Vs. ONKAR SINGH
|
August 31, 2009 |
SAT NARAIN Vs. RAM MEHAR AND ORS.
|
July 23, 2009 |
SAT PAL Vs. STATE OF HARYANA AND ORS.
|
March 17, 2009 |
SAT PAL AND SONS Vs. STATE OF PUNJAB
|
January 12, 2009 |
SAT PAL BANSAL Vs. STATE OF PUNJAB
|
March 10, 2009 |
SAT PAL BHARDWAJ Vs. UNION OF INDIA (UOI) AND ORS.
|
February 11, 2009 |
SAT PARKASH ALIAS SATPAL Vs. FINANCIAL COMMISSIONER
|
August 3, 2009 |
SAT PAUL KAGRA Vs. UNION OF INDIA
|
December 1, 2009 |
SAT PAUL KAGRA Vs. PREM LATA
|
December 22, 2009 |
SAT PRIYA MEMORIAL EDUCATION TRUST Vs. STATE OF HARYANA
|
March 17, 2009 |
SATGUR DASS SON OF SHRI DULI CHAND Vs. THE STATE OF HARYANA THROUGH EDUCATION SECRETARY AND ANR.
|
August 18, 2009 |
SATGURU TRADING CO. Vs. STATE OF PUNJAB AND ANR.
|
April 16, 2009 |
SATIA ALIAS SAT NARAIN Vs. STATE OF HARYANA
|
May 12, 2009 |
SATISH CHAND SHARMA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
November 19, 2009 |
SATISH GARG Vs. SARITA GARG
|
April 20, 2009 |
SATISH KUMAR Vs. SAT PARKASH
|
September 18, 2009 |
SATISH KUMAR Vs. STATE OF PUNJAB
|
December 9, 2009 |
SATISH KUMAR Vs. CHANDER PARKASH
|
March 24, 2009 |
SATISH KUMAR Vs. STATE OF HARYANA
|
May 18, 2009 |
SATISH KUMAR Vs. UNION TERRITORY, CHANDIGARH
|
May 6, 2009 |
SATISH KUMAR Vs. SHRI NANU RAM JAIN CHARITABLE TRUST
|
February 6, 2009 |
SATISH KUMAR Vs. STATE OF HARYANA
|
April 16, 2009 |
SATISH KUMAR Vs. RAJINDER SINGH
|
October 20, 2009 |
SATISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH, AND ANOTHER
|
January 31, 2009 |
SATISH KUMAR ALIAS JALIA RAM Vs. STATE OF PUNJAB
|
September 24, 2009 |
SATISH KUMAR ALIAS RISHI Vs. STATE OF HARYANA
|
April 15, 2009 |
SATISH KUMAR AND ANR. Vs. SHRI NANU RAM JAIN CHARITABLE TRUST AND ANR.
|
February 16, 2009 |
SATISH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2009 |
SATISH KUMAR SEKKARI AND ORS Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2009 |
SATNAM KAUR Vs. JAGIR SINGH
|
May 15, 2009 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
February 11, 2009 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
April 30, 2009 |
SATNAM SINGH Vs. AVTAR SINGH
|
May 5, 2009 |
SATNAM SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 13, 2009 |
SATNAM SINGH Vs. PARKASH CHAND
|
August 5, 2009 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
August 13, 2009 |
SATPAL Vs. STATE OF PUNJAB
|
December 7, 2009 |
SATPAL Vs. SUNITA RANI
|
May 5, 2009 |
SATPAL DASS AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 21, 2009 |
SATPAL SHARMA Vs. STATE OF PUNJAB
|
April 1, 2009 |
SATTA SON OF JEET RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ANOTHER
|
May 28, 2009 |
SATVEER SINGH AND ORS. Vs. LUDHIANA IMPROVEMENT TRUST AND ORS.
|
January 31, 2009 |
SATVINDER DEV Vs. STATE OF HARYANA
|
March 16, 2009 |
SATVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
SATWANT SINGH AND OTHERS Vs. R S RANDHAWA AND OTHERS
|
July 28, 2009 |
SATWINDER SINGH Vs. SUKHBIR SINGH
|
October 20, 2009 |
SATWINDER SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
August 17, 2009 |
SATYA NARAIN Vs. STATE OF HARYANA
|
February 25, 2009 |
SATYABIR Vs. STATE OF HARYANA
|
February 18, 2009 |
SAUDAGAR SINGH Vs. AMIR SINGH
|
March 20, 2009 |
SAURER EMBROIDERY SYSTEMS (INDIA) PVT. LTD. Vs. C.C.E.
|
February 26, 2009 |
SAVINDER KAUR Vs. STATE
|
December 8, 2009 |
SAVITA PURI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 2009 |
SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2009 |
SAVITRI DEVI Vs. MEWA SINGH
|
January 22, 2009 |
SAVITRI DEVI Vs. STATE OF HARYANAAND OTHERS
|
October 9, 2009 |
SAWRAJ YADAV ALIAS SURAJ YADAV Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 2, 2009 |
SCIENTIFIC EDUCATIONAL ADVANCEMENT SOCIETY Vs. UNION OF INDIA
|
February 10, 2009 |
SDE P H ENGINEERING, S/DIVN NO 2 BHIWANI AND ANOTHER Vs. JAI RAM AND ANOTHER
|
May 5, 2009 |
SECRETARY TO GOVT OF PUNJAB, P W D (B/R) BRANCH, PUNJAB CIVIL SECRETARIAT, CHANDIGARH, AND OTHERS Vs. CHET SINGH AND ANOTHER
|
February 26, 2009 |
SEEMA RANI Vs. UNION OF INDIA
|
March 30, 2009 |
SEEMA RANI Vs. GURPREET KAUR
|
November 10, 2009 |
SEEMA RATHEE` Vs. AJAY KUMAR RATHEE
|
September 8, 2009 |
SEHNSI RAM Vs. STATE OF HARYANA
|
March 26, 2009 |
SEO MAJRA COOPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. TEK CHAND S/O SH HARPHOOL SINGH AND ANOTHER
|
February 19, 2009 |
SEWA RAM Vs. STATE OF PUNJAB
|
January 22, 2009 |
SEWA RAM AND KANWAR BHAN Vs. GRAM PANCHAYAT VILLAGE SHERGARH TAPU
|
November 3, 2009 |
SEWAK SINGH Vs. STATE OF HARYANA
|
August 11, 2009 |
SH. AWDESH GOSWAMI AND OTHERS Vs. M/S K.G. KHOSLA AND ANOTHER
|
October 4, 2009 |
SH. RAJ KUMAR Vs. UNION TERRITORY AND ORS.
|
November 5, 2009 |
SHAGAN LAL Vs. STATE OF PUNJAB AND ANR.
|
April 29, 2009 |
SHAILINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 20, 2009 |
SHAKTI KUMAR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
|
February 4, 2009 |
SHAKUNTALA Vs. RAJESH
|
February 25, 2009 |
SHAKUNTLA Vs. STATE OF HARYANA AND ORS.
|
March 20, 2009 |
SHALLU Vs. RAHUL NAHAR
|
December 2, 2009 |
SHAM JINDAL Vs. KAPIL JINDAL AND OTHERS
|
February 20, 2009 |
SHAM LAL Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
March 2, 2009 |
SHAM LAL SHARMA (RETD ) Vs. UNION OF INDIA AND OTHERS
|
March 6, 2009 |
SHAM SINGH Vs. FINANCIAL COMMISSIONER
|
May 4, 2009 |
SHAMA Vs. ROSHAN LAL
|
April 23, 2009 |
SHAMSHER Vs. STATE OF HARYANA
|
January 7, 2009 |
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
July 1, 2009 |
SHAMSHER SINGH Vs. FINANCIAL COMMISSIONER
|
October 21, 2009 |
SHAMSHER SINGH Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
October 12, 2009 |
SHAMSHER SINGH @ SHER SINGH Vs. BAHI MOHEMMED
|
July 16, 2009 |
SHAMSHER SINGH @ SHER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
April 21, 2009 |
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB & ANOTHER
|
November 17, 2009 |
SHAMSHER SINGH, SUPERINTENDENT (RETD.), PUNJAB AND HARYANA HIGH COURT Vs. HIGH COURT OF PUNJAB AND HARYANA AND ORS.
|
December 17, 2009 |
SHANKAR LAL Vs. STATE OF PUNJAB
|
December 10, 2009 |
SHANKER RICE & GENERAL MILLS, BAGHAPURANA, DISTRICT MOGA Vs. JASVIR SINGH
|
January 30, 2009 |
SHANTI DEVI Vs. SUCHITRA @ SANTOSH
|
February 2, 2009 |
SHANTI DEVI AND ORS. Vs. YASHODA BAI AND ORS.
|
August 11, 2009 |
SHARANJIT SINGH Vs. STATE OF PUNJAB
|
February 6, 2009 |
SHARBATI DEVI Vs. HARYANA ROADWAYS
|
March 5, 2009 |
SHARDA Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR AND OTHERS
|
August 27, 2009 |
SHARDA THAKAR Vs. JAGJIT SINGH
|
November 6, 2009 |
SHASHI BHUSHAN SHARMA Vs. STATE OF PUNJAB
|
September 16, 2009 |
SHASHI JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 8, 2009 |
SHASHI KUMAR Vs. FINANCIAL COMMISSIONER
|
June 4, 2009 |
SHEELA ALIAS Vs. STATE OF HARYANA
|
February 27, 2009 |
SHEELA DEVI Vs. JAI BHAGWAN ALIAS MONU ALIAS SONU
|
October 6, 2009 |
SHEETLA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2009 |
SHEO RAM Vs. MADHU RAM
|
January 27, 2009 |
SHER SINGH Vs. PYARE
|
July 27, 2009 |
SHER SINGH Vs. GRAM PANCHAYAT
|
April 23, 2009 |
SHIKRA SINGH @ RANJIT SINGH Vs. STATE OF PUNJAB
|
December 4, 2009 |
SHIL KUMAR MARIYA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2009 |
SHIMBHU DAYAL YADAV Vs. STATE OF HARYANA
|
April 27, 2009 |
SHINDER PAL SINGH Vs. KARAM SINGH
|
April 30, 2009 |
SHIRDI SAI BABA MANDIR REGD Vs. VIJAY KUMAR
|
December 16, 2009 |
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. S HARJOT SINGH
|
February 25, 2009 |
SHIS RAM AND ANR. Vs. KARTA
|
September 24, 2009 |
SHIV CHARAN Vs. MISRO DEVI
|
February 10, 2009 |
SHIV CHARAN SINGH Vs. HON'BLE THE DISTRICT JUDGE, DISTRICT COURT
|
January 12, 2009 |
SHIV DAYAL Vs. THE STATE OF PUNJAB
|
August 4, 2009 |
SHIV KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
April 21, 2009 |
SHIV KUMAR Vs. RAKESH KUMAR AND ANR.
|
September 2, 2009 |
SHIV LAL Vs. UNION OF INDIA
|
December 21, 2009 |
SHIV LAL SHARMA Vs. COMMISSIONERS & SECRETARY, FOREST DEPARTMENT HARYANA CHANDIGARH AND OTHERS
|
July 30, 2009 |
SHIV SEWA SADAN Vs. CESTAT
|
March 25, 2009 |
SHIV SHAKTI CONSTRUCTIONS Vs. CHIEF ADMINISTRATOR HUDA AND ORS.
|
January 23, 2009 |
SHIVALIK DEVELOPMENT AGENCY, AMBALA Vs. PRESIDING OFFICER, LABOUR COURT AMBALA AND ANOTHER
|
March 10, 2009 |
SHIVAM INFRATECH PRIVATE LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 21, 2009 |
SHIVAM INFRATECH PVT. LTD. AND ORS. AND VATIKA LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 24, 2009 |
SHIVEN SAREEN Vs. STATE OF PUNJAB AND ANR.
|
April 20, 2009 |
SHONKA SINGH Vs. FINANCIAL COMMISSIONER
|
March 24, 2009 |
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. BHATIA ENTERPRISES
|
March 30, 2009 |
SHREE GANESH OIL AND COTTON FACTORY Vs. STATE OF PUNJAB
|
April 15, 2009 |
SHREE KRISHNA PAPER MILL AND INDUSTRIES LIMITED BAHADURGARH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ROHTAK
|
August 3, 2009 |
SHREE KRISHNA TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 25, 2009 |
SHRI BAWA RAM Vs. KULDIP SINGH AND ORS.
|
April 23, 2009 |
SHRI BHAWANI COTTON MILLS AND INDUSTRIAL LIMITED Vs. THE STATE OF PUNJAB AND ORS.
|
May 15, 2009 |
SHRI GURU HAR KRISHAN EDUCATION TRUST AND ANR. Vs. SUKHWANT SINGH AND ORS.
|
March 26, 2009 |
SHRI KARAM CHAND, EX-DIRECTOR, OVERSEAS CABLES LIMITED Vs. D.C.M. FINANCIAL SERVICES LIMITED AND ORS.
|
April 2, 2009 |
SHRI KRISHNA OIL AND GENERAL MILLS Vs. STATE OF PUNJAB
|
January 22, 2009 |
SHRI NEELAM OSWAL Vs. SCIENCE INDIA COM. PVT. LTD. AND ORS.
|
May 27, 2009 |
SHRI NIRMAL PANCHAITI AKHARA THROUGH ITS DULY CONSTITUTED ATTORNEY SANT NAHAR SINGH Vs. GENERAL PUBLIC AND ORS.
|
July 23, 2009 |
SHRI PERMESHWAR DAYAL SHARMA Vs. STATE OF HARYANA AND ORS.
|
May 15, 2009 |
SHRI VIDYA SAGAR SETHI Vs. RAJ RANI AND ORS.
|
April 21, 2009 |
SHRIMATI MAHA DEVI Vs. UNION OF INDIA
|
May 15, 2009 |
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. JASBIR SINGH @ JASVEER SINGH
|
July 13, 2009 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. SUKHDEV SINGH
|
April 20, 2009 |
SHUBHINDER SINGH BRAR Vs. HIGH COURT OF PUNJAB AND HARYANA
|
December 18, 2009 |
SHYAM KUMAR S/O LATE JAI BHAGWAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND OTHERS
|
March 2, 2009 |
SHYAM LAL Vs. STATE OF HARYANA AND OTHERS
|
January 14, 2009 |
SHYAM LAL Vs. STATE OF HARYANA
|
May 15, 2009 |
SHYAM SUNDER PROP, M/S TC FILLING STATION (AD HOC) HPC PETROL PUMP, VILLAGE AJRAWAR DISTRICT KURUKSHETRA Vs. UNION OF INDIA
|
March 3, 2009 |
SI SATYABIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 31, 2009 |
SIDDHIVINAYAK EDUCATIONAL TRUST Vs. STATE OF HARYANA
|
July 15, 2009 |
SIEL LTD Vs. STATE OF PUNJAB
|
July 28, 2009 |
SIKANDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 23, 2009 |
SIKH EDUCATIONAL COUNCIL, FEROZEPUR CITY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 25, 2009 |
SIMAR PAL SINGH Vs. HAKAM SINGH
|
March 2, 2009 |
SIMARJEET KAUR Vs. PARAMPREET SINGH
|
January 20, 2009 |
SIMPLEX STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2009 |
SINDH KNITWEARS PRIVATE LIMITED, G T ROAD, LUDHIANA Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
|
July 31, 2009 |
SIRI CHAND Vs. STATE OF HARYANA
|
February 13, 2009 |
SITA AHUJA Vs. TARUN KUMAR KHARBANDA
|
September 17, 2009 |
SITA DEVI Vs. STATE OF HARYANA
|
September 14, 2009 |
SITAL DASS Vs. STATE OF PUNJAB
|
November 17, 2009 |
SITAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
December 11, 2009 |
SITO Vs. DEPUTY COMMISSIONER
|
January 15, 2009 |
SMT. BASANTI Vs. KARAMVEER
|
April 21, 2009 |
SMT. BASANTI DEVI AND OTHERS Vs. PARMOD KUMAR AND OTHERS
|
October 8, 2009 |
SMT. BHARTI GUPTA Vs. SMT. KUNTI DEVI AND OTHERS
|
April 27, 2009 |
SMT. BIRO DEVI AND SMT. BHAGI DEVI AND ORS. Vs. SMT. HARDAI AND ORS.
|
April 2, 2009 |
SMT. BRIJ MOHINI AND ORS. Vs. INDERDEEP SINGH AND ORS.
|
April 20, 2009 |
SMT. DALIP KAUR Vs. THE STATE OF PUNJAB AND ORS.
|
July 14, 2009 |
SMT. GURMIT KAUR AND ORS. Vs. VEERO AND ANR.
|
May 19, 2009 |
SMT. HARBHAJAN KAUR Vs. UNION TERRITORY
|
March 26, 2009 |
SMT. INDERJIT KAUR Vs. SHER SINGH AND ORS.
|
August 26, 2009 |
SMT. KHAZANI DAUGHTER OF GIANI Vs. SURJA AND ANR.
|
May 30, 2009 |
SMT. KHURSHIDAN Vs. RUSTAM AND ANR.
|
September 16, 2009 |
SMT. SANTOSH Vs. UNION OF INDIA (UOI) AND ORS.
|
November 20, 2009 |
SMT. SARITA GUPTA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2009 |
SMT. SARLA DEVI Vs. DEEPAK KUMAR
|
November 17, 2009 |
SMT. SAVITA DEVI Vs. STATE OF HARYANA AND ORS.
|
March 26, 2009 |
SMT. SHAKUNTLA YADAV Vs. STATE OF HARYANA AND ANR.
|
February 10, 2009 |
SMT. VIDYA WATI (DEAD) THROUGH LRS. Vs. THE LAND ACQUISITION TRIBUNAL AND ORS.
|
April 21, 2009 |
SOFIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 2, 2009 |
SOHAN LAL PAHWA Vs. PUNJAB WAKF BOARD
|
September 25, 2009 |
SOHAN SINGH Vs. STATE OF PUNJAB
|
March 27, 2009 |
SOHAN SINGH Vs. UNION OF INDIA
|
May 5, 2009 |
SOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2009 |
SOM DATT SHARMA Vs. STATE OF PUNJAB
|
January 14, 2009 |
SOM NATH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
August 17, 2009 |
SOMA RANI Vs. STATE OF PUNJAB
|
October 28, 2009 |
SONA KNITWEARS Vs. STATE OF PUNJAB AND ANR.
|
January 20, 2009 |
SONEPAT IMPROVEMENT TRUST Vs. NARESH CHAND
|
December 14, 2009 |
SONI DEVI Vs. UNION OF INDIA
|
December 3, 2009 |
SONIA OVERSEAS (P) LTD Vs. UNION OF INDIA
|
March 4, 2009 |
SONU Vs. STATE OF PUNJAB
|
November 12, 2009 |
SOUND FIBRE Vs. B.K. DUPLEX LTD.
|
April 1, 2009 |
SOUND FIBRE Vs. B K DUPLEX LTD
|
April 17, 2009 |
STATE BANK OF INDIA Vs. PRESIDING OFFICER AND ANR.
|
November 30, 2009 |
STATE BANK OF INDIA AND ANOTHER Vs. RAJESH BABBAR
|
June 22, 2009 |
STATE BANK OF PATIALA Vs. PRITAM SINGH BEDI AND OTHERS
|
January 9, 2009 |
STATE BANK OF PATIALA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH & ORS
|
January 19, 2009 |
STATE BANK OF PATIALA Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRY TRIBUNAL
|
November 4, 2009 |
STATE OF BANK OF INDIA Vs. VINOD KUMAR CHAWLA & ANOTHER
|
December 23, 2009 |
STATE OF HARYANA Vs. BASANTI DEVI
|
November 18, 2009 |
STATE OF HARYANA Vs. ZILE SINGH
|
December 1, 2009 |
STATE OF HARYANA Vs. BHOOP SINGH AND ANOTHER
|
September 17, 2009 |
STATE OF HARYANA Vs. PRESIDING OFFICER
|
August 19, 2009 |
STATE OF HARYANA Vs. PRESIDING OFFICER
|
February 20, 2009 |
STATE OF HARYANA Vs. SUDHA SETH
|
September 18, 2009 |
STATE OF HARYANA Vs. SMT. VEENANAND KISHORE
|
April 4, 2009 |
STATE OF HARYANA Vs. HARYANA ORGANICS
|
March 3, 2009 |
STATE OF HARYANA Vs. JAI DURGA FINVEST PRIVATE LIMITED
|
March 21, 2009 |
STATE OF HARYANA Vs. ROSHAN LAL MALIK, J.E. AND ANR.
|
April 2, 2009 |
STATE OF HARYANA Vs. AVTAR SINGH
|
March 3, 2009 |
STATE OF HARYANA Vs. SARLA RAM
|
March 24, 2009 |
STATE OF HARYANA Vs. KUNDAN LAL
|
February 3, 2009 |
STATE OF HARYANA Vs. SANDEEP KUMAR
|
January 22, 2009 |
STATE OF HARYANA Vs. RANDHIR SINGH
|
February 19, 2009 |
STATE OF HARYANA Vs. DILAWAR
|
February 26, 2009 |
STATE OF HARYANA Vs. ANIL
|
March 25, 2009 |
STATE OF HARYANA Vs. BALWAN
|
April 17, 2009 |
STATE OF HARYANA Vs. KRISHAN
|
May 27, 2009 |
STATE OF HARYANA Vs. RAMESH KUMAR
|
November 4, 2009 |
STATE OF HARYANA Vs. RAM CHANDER
|
February 17, 2009 |
STATE OF HARYANA Vs. MANGE RAM
|
January 9, 2009 |
STATE OF HARYANA Vs. SATISH KUMAR
|
January 20, 2009 |
STATE OF HARYANA Vs. MUNESH @ CHHOTANIA
|
January 8, 2009 |
STATE OF HARYANA Vs. SHARIF
|
January 29, 2009 |
STATE OF HARYANA Vs. RAM PHAL
|
May 12, 2009 |
STATE OF HARYANA Vs. NEEL KUMAR @ ANIL KUMAR
|
July 17, 2009 |
STATE OF HARYANA Vs. SHASHI KANT ALIAS BAM BAM ALIAS LAMBU
|
August 24, 2009 |
STATE OF HARYANA Vs. OM PARKASH
|
March 21, 2009 |
STATE OF HARYANA Vs. ASHOK KUMAR
|
July 7, 2009 |
STATE OF HARYANA Vs. RAM KALI ETC
|
February 13, 2009 |
STATE OF HARYANA Vs. SWISS FRENCH LABORATORIES
|
April 15, 2009 |
STATE OF HARYANA Vs. CROWN AGENCIES PRIVATE LIMITED
|
May 15, 2009 |
STATE OF HARYANA Vs. SATNAM SINGH
|
July 31, 2009 |
STATE OF HARYANA Vs. BUTA SINGH
|
January 21, 2009 |
STATE OF HARYANA Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 3, 2009 |
STATE OF HARYANA Vs. RAVINDER KUMAR
|
December 22, 2009 |
STATE OF HARYANA Vs. GURBACHAN SINGH (DECEASED) THROUGH HIS L.RS.
|
March 30, 2009 |
STATE OF HARYANA Vs. BHAGWATI CATTLE FEED INDUSTRIES
|
February 5, 2009 |
STATE OF HARYANA Vs. KEWAL DASS AND ORS.
|
March 16, 2009 |
STATE OF HARYANA Vs. AMRIK SINGH
|
December 3, 2009 |
STATE OF HARYANA Vs. MUKESH KUMAR AND OTHERS
|
March 17, 2009 |
STATE OF HARYANA AND ANOTHER Vs. WAZIR CHAND
|
February 17, 2009 |
STATE OF HARYANA AND ANOTHER Vs. DEEPAK KUMAR GAUR AND OTHERS
|
April 28, 2009 |
STATE OF HARYANA AND ANOTHER Vs. RAGHBIR SINGH AND ANOTHER
|
May 15, 2009 |
STATE OF HARYANA AND ANOTHER Vs. RAJINDER SHARMA
|
November 9, 2009 |
STATE OF HARYANA AND ANR. Vs. JAGBIR SINGH AND ORS.
|
February 10, 2009 |
STATE OF HARYANA AND ANR. Vs. MITHU SINGH AND ORS.
|
April 27, 2009 |
STATE OF HARYANA AND ORS Vs. RAM AVTAR AND ANOTHER
|
January 6, 2009 |
STATE OF HARYANA AND ORS. Vs. SATYA NARAIN
|
February 20, 2009 |
STATE OF HARYANA AND ORS. Vs. SUDESH
|
January 6, 2009 |
STATE OF HARYANA AND ORS. Vs. RAM KUMAR
|
March 17, 2009 |
STATE OF HARYANA AND ORS. Vs. KARAN SINGH
|
March 30, 2009 |
STATE OF HARYANA AND OTHERS Vs. MOHINDER SINGH
|
December 10, 2009 |
STATE OF HARYANA ETC Vs. DAVENDER SINGH
|
January 20, 2009 |
STATE OF HARYANA EXECUTIVE ENGINEER, CONSTRUCTION DIVISION Vs. SATPAL
|
May 4, 2009 |
STATE OF HARYANA G M HARYANA ROADWAYS, CHANDIGARH Vs. AVTAR SINGH AND OTHERS
|
May 27, 2009 |
STATE OF HARYANA THROUGH COLLECTOR Vs. NIRMAL SINGH
|
August 17, 2009 |
STATE OF PUNJAB Vs. RAJU MASIH
|
May 18, 2009 |
STATE OF PUNJAB Vs. BANTO AND ORS. AND BACHAN KAUR AND ORS.
|
April 20, 2009 |
STATE OF PUNJAB Vs. SH. PARAMPRIT SINGH
|
April 21, 2009 |
STATE OF PUNJAB Vs. CITY PETRO
|
January 8, 2009 |
STATE OF PUNJAB Vs. GURMUKH SINGH AND OTHERS
|
July 30, 2009 |
STATE OF PUNJAB Vs. MULAKH RAJ
|
August 27, 2009 |
STATE OF PUNJAB Vs. S HARDIAL SINGH
|
December 17, 2009 |
STATE OF PUNJAB Vs. A S I PRITAM SINGH
|
December 18, 2009 |
STATE OF PUNJAB Vs. LAJPAT RAI AND ANOTHER
|
January 21, 2009 |
STATE OF PUNJAB Vs. R.K. GUPTA
|
August 5, 2009 |
STATE OF PUNJAB Vs. MOHAN LAL
|
August 26, 2009 |
STATE OF PUNJAB Vs. MITHU SINGH
|
July 15, 2009 |
STATE OF PUNJAB Vs. RAMA RAM
|
February 4, 2009 |
STATE OF PUNJAB Vs. NARINDER SINGH S/O TARA SINGH
|
May 12, 2009 |
STATE OF PUNJAB Vs. SWARAN SINGH
|
May 26, 2009 |
STATE OF PUNJAB Vs. GURA SINGH
|
March 16, 2009 |
STATE OF PUNJAB Vs. PREM SINGH
|
March 23, 2009 |
STATE OF PUNJAB Vs. GURBAX SINGH
|
January 22, 2009 |
STATE OF PUNJAB Vs. AJMER SINGH
|
January 27, 2009 |
STATE OF PUNJAB Vs. DIBHAJAN SINGH
|
July 24, 2009 |
STATE OF PUNJAB Vs. MALKIAT SINGH
|
February 24, 2009 |
STATE OF PUNJAB AND ANOTHER Vs. WORKMAN
|
August 5, 2009 |
STATE OF PUNJAB AND ANOTHER Vs. WORKMAN, PRESIDING CITU UNION (NATHA SINGH) GANDHI CHOWK, PATHANKOT AND ANOTHER
|
July 27, 2009 |
STATE OF PUNJAB AND ANOTHER Vs. KARAM CHAND KALER AND ANOTHER
|
December 24, 2009 |
STATE OF PUNJAB AND ANR. Vs. SHREYANS INDUSTRIES LIMITED
|
December 21, 2009 |
STATE OF PUNJAB AND ANR. Vs. KHALSA PULP AND PAPER INDUSTRIES PVT. LTD.
|
July 16, 2009 |
STATE OF PUNJAB AND ANR. Vs. HINDUSTAN STEEL INDUSTRIES
|
April 28, 2009 |
STATE OF PUNJAB AND ANR. Vs. FAIR DEAL FILING STATION
|
October 28, 2009 |
STATE OF PUNJAB AND ANR. Vs. INDIAN COLOUR CENTRE
|
May 25, 2009 |
STATE OF PUNJAB AND ANR. Vs. TARSEM KUMAR
|
November 4, 2009 |
STATE OF PUNJAB AND ANR. Vs. MALWA COTTON SPINNING MILLS LTD.
|
July 14, 2009 |
STATE OF PUNJAB AND ORS. Vs. SURINDER PAL SHARMA AND ANR.
|
February 11, 2009 |
STATE OF PUNJAB AND ORS. Vs. JANG SINGH AND ORS.
|
July 1, 2009 |
STATE OF PUNJAB AND ORS. Vs. JAGIR SINGH
|
May 25, 2009 |
STATE OF PUNJAB AND OTHERS Vs. GURWINDER SINGH AND ANOTHER
|
March 30, 2009 |
STATE OF PUNJAB AND OTHERS Vs. SUBHASH CHANDER CHADHA AND ANOTHER
|
March 24, 2009 |
SUB INSPECTOR RAJINDER SINGH Vs. STATE OF HARYANA & OTHERS
|
July 14, 2009 |
SUBASH CHAND Vs. STATE OF HARYANA
|
November 13, 2009 |
SUBE SINGH Vs. BATHERI DEVI
|
January 19, 2009 |
SUBE SINGH Vs. STATE OF HARYANA
|
March 24, 2009 |
SUBE SINGH EASI Vs. STATE OF HARYANA AND ORS.
|
April 20, 2009 |
SUBHADRA SHARMA Vs. STATE OF PUNJAB
|
December 9, 2009 |
SUBHASH CHAND Vs. DAKSHINI HARYANA BIJLI VITRAN NIGAM LIMITED AND ANR.
|
February 4, 2009 |
SUBHASH CHAND Vs. STATE OF HARYANA
|
April 21, 2009 |
SUBHASH CHAND @ KAKA TANEJA Vs. STATE OF HARYANA
|
December 21, 2009 |
SUBHASH CHAND GUPTA Vs. JIYA LAL SHARMA AND ANR.
|
August 21, 2009 |
SUBHASH CHANDER Vs. ANIL RAO AND ANR.
|
April 21, 2009 |
SUBHASH CHANDER Vs. PHOOLWATI
|
April 30, 2009 |
SUBHASH CHANDER AWASTHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 3, 2009 |
SUBHASH CHANDER SHARMA AND ORS. Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
|
October 23, 2009 |
SUBHASH DAHIYA Vs. RAGHVIR SINGH
|
February 12, 2009 |
SUBHASH GOYAL Vs. STATE OF HARYANA
|
May 5, 2009 |
SUBHASH KUMAR Vs. USHA RANI
|
April 29, 2009 |
SUBHASH MAHAJAN Vs. SECRETARY TO GOVT OF PUNJAB AND ANOTHER
|
May 22, 2009 |
SUBHASH MANGLA Vs. MUNICIPAL COMMITTEE
|
April 23, 2009 |
SUBHASH SINGH AND ORS. Vs. JATINDER SINGH AND ORS.
|
September 14, 2009 |
SUCH CHAIN CHITS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2009 |
SUCHA SINGH Vs. STATE OF PUNJAB
|
January 12, 2009 |
SUCHA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND OTHERS
|
October 27, 2009 |
SUCHA SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, AMRITSAR
|
March 19, 2009 |
SUCHA SINGH Vs. STATE OF HARYANA
|
October 5, 2009 |
SUCHA SINGH AND ORS. Vs. RAJWANT KAUR AND ORS.
|
July 20, 2009 |
SUDARSHAN KUMAR BHATIA Vs. DHARAM PAL SHARMA
|
January 29, 2009 |
SUDARSHAN SEWA TRUST Vs. SUKHDEV SINGH
|
May 6, 2009 |
SUDERSHAN KUMAR Vs. SAROJ BALA AND ANR.
|
September 23, 2009 |
SUDERSHAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 16, 2009 |
SUDESH KUMARI AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 4, 2009 |
SUDESH MADAN Vs. STATE OF HARYANA
|
January 13, 2009 |
SUDHA RUSTOGI COLLEGE OF DENTAL SCIENCES AND RESEARCH Vs. UNION OF INDIA AND OTHERS
|
November 20, 2009 |
SUDHA SACHDEVA Vs. TASK BPO
|
August 21, 2009 |
SUGAR Vs. STATE OF HARYANA
|
February 25, 2009 |
SUJATA SHARMA Vs. STATE OF HARYANA & ANOTHER
|
July 22, 2009 |
SUKH RAM DASS Vs. DISTRICT & SESSIONS JUDGE
|
February 20, 2009 |
SUKHBIR Vs. RAJINDER SINGH
|
April 20, 2009 |
SUKHBIR Vs. MATESHWAR DAYAL
|
February 10, 2009 |
SUKHBIR SINGH AND COMPANY Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
September 14, 2009 |
SUKHBIR SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE BHOPANI AND OTHERS
|
February 17, 2009 |
SUKHDEV Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH, AND ANOTHER
|
April 27, 2009 |
SUKHDEV KAUR Vs. FINANCIAL COMMISSIONER
|
March 17, 2009 |
SUKHDEV KAUR Vs. HARJINDER SINGH
|
December 1, 2009 |
SUKHDEV RAI KAUSHAL Vs. PARTUL CHAND
|
May 30, 2009 |
SUKHDEV RAJ AND ORS Vs. LABOUR COURT THROUGH ITS PRESIDING OFFICER, FARIDABAD AND ANOTHER
|
February 26, 2009 |
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 25, 2009 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 19, 2009 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 5, 2009 |
SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER
|
August 24, 2009 |
SUKHDEV SINGH Vs. BABU SINGH
|
April 20, 2009 |
SUKHDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 2, 2009 |
SUKHDEV SINGH Vs. BAKHA SINGH AND ORS.
|
August 21, 2009 |
SUKHDEV SINGH @ BAJU, Vs. STATE OF PUNJAB
|
April 20, 2009 |
SUKHDEV SINGH @ SUKHA AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
April 21, 2009 |
SUKHDEV SINGH ALIAS SUKKHA Vs. STATE OF PUNJAB
|
January 15, 2009 |
SUKHJINDER SINGH Vs. SHER SINGH
|
May 14, 2009 |
SUKHJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2009 |
SUKHJITPAL SINGH Vs. STATE OF PUNJAB
|
January 29, 2009 |
SUKHMANDER SINGH Vs. FINANCIAL COMMISSIONER
|
November 27, 2009 |
SUKHMANDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 16, 2009 |
SUKHPAL SINGH Vs. SUKHJEET KAUR
|
April 21, 2009 |
SUKHWANT SINGH Vs. DIVISIONAL FOREST OFFICER
|
April 2, 2009 |
SUKHWANT SINGH Vs. STATE OF PUNJAB
|
March 26, 2009 |
SUKHWINDER KAUR & ORS Vs. STATE OF PUNJAB & OTHERS
|
July 24, 2009 |
SUKHWINDER KAUR AND ORS. Vs. MOHAR SINGH
|
November 5, 2009 |
SUKHWINDER KAUR SAROYA Vs. STATE OF PUNJAB
|
March 10, 2009 |
SUKHWINDER SINGH Vs. UNION OF INDIA
|
February 5, 2009 |
SUKHWINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
August 4, 2009 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB & ORS.
|
July 21, 2009 |
SUKSHAM BALA Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2009 |
SULTANPUR AGRO AGENCIES Vs. HMT LTD
|
February 13, 2009 |
SUMAN Vs. STATE OF HARYANA
|
April 15, 2009 |
SUMAN Vs. RAJNISH JALOTA
|
July 28, 2009 |
SUMEDHA NAGPAL Vs. GAURAV NAGPAL
|
March 24, 2009 |
SUMER Vs. STATE OF HARYANA
|
April 22, 2009 |
SUMER SINGH Vs. CHIEF CONSERVATOR OF FOREST HARYANA
|
November 23, 2009 |
SUMITRA DEVI SETHI Vs. STATE OF HARYANA
|
January 29, 2009 |
SUNAINA JODHKA Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2009 |
SUNDER LAL Vs. ANJUMAN AMDAD BAHMI CO-OPERATIVE SOCIETY
|
May 5, 2009 |
SUNEHRA RAM Vs. RAM KUMAR AND ORS.
|
July 9, 2009 |
SUNIL @ SUNIL KUMAR AND ANR. Vs. LAL SINGH @ LALIAN
|
March 3, 2009 |
SUNIL DHAWAN Vs. SATWANT KAUR AND ORS.
|
February 3, 2009 |
SUNIL KUMAR Vs. MADAN GOPAL SURI
|
February 24, 2009 |
SUNIL KUMAR Vs. HARPAL SINGH
|
December 18, 2009 |
SUNIL KUMAR SHARMA Vs. PERFEXA SOLUTIONS PVT. LTD.
|
January 23, 2009 |
SUNIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 21, 2009 |
SUNIL SOOD Vs. ROSHAN LAL
|
May 25, 2009 |
SUNILA SHARMA Vs. STATE OF PUNJAB & ANOTHER
|
July 28, 2009 |
SUNITA Vs. BIJENDER SINGH
|
March 5, 2009 |
SUNITA GUPTA Vs. STATE OF HARYANA
|
July 22, 2009 |
SUNITA RANI Vs. STATE OF PUNJAB
|
December 21, 2009 |
SUNITA RANI CHAURASIA Vs. MOHINDER KAUR
|
November 4, 2009 |
SUPER THREADING INDIA PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
|
October 5, 2009 |
SUPERINTENDING ENGINEER, P W D B/R, BHIWANI Vs. PREM KUMAR AND ANOTHER
|
April 28, 2009 |
SUPERINTENDING ENGINEER, PWD (RURAL WATER SUPPLY) CIRCLE, BATHINDA AND OTHERS Vs. WORKMAN KAKA SINGH AND ANOTHER
|
February 11, 2009 |
SURAJ PARKASH Vs. STATE OF HARYANA
|
January 12, 2009 |
SURAJ PARKASH Vs. BHOOP SINGH CHAUDHARY
|
October 26, 2009 |
SURAJ TEXTILE MILLS A UNIT OF NATIONAL TEXTILE CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
January 20, 2009 |
SURAT RAM SHARMA Vs. STATE OF PUNJAB
|
December 17, 2009 |
SURAT SINGH Vs. UNION OF INDIA
|
December 21, 2009 |
SURAT SINGH Vs. COLLECTOR, GURGAON DIVISION
|
May 6, 2009 |
SURAT SINGH Vs. STATE OF HARYANA
|
September 14, 2009 |
SURAT SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 26, 2009 |
SURAT SINGH AND ORS. Vs. SATBIR AND ORS.
|
May 22, 2009 |
SURAT SINGH RATHEE Vs. UMED SINGH
|
May 12, 2009 |
SURBHI Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2009 |
SURENDER Vs. STATE OF HARYANA
|
April 23, 2009 |
SURENDER KUMAR JAIN Vs. MADHU GUPTA AND ANR.
|
October 15, 2009 |
SURENDER SINGH Vs. MANAGING DIRECTOR, HARYANA STATE FEDERATION OF CO-OPERATIVE SUGAR MILLS LIMITED AND ORS.
|
July 31, 2009 |
SURESH Vs. REKHA
|
July 6, 2009 |
SURESH Vs. MARIYAN
|
May 12, 2009 |
SURESH AGNIHOTRI Vs. STATE OF PUNJAB
|
August 24, 2009 |
SURESH CHANDER SHARMA Vs. STATE OF HARYANA
|
April 30, 2009 |
SURESH GOEL Vs. STATE OF HARYANA
|
April 15, 2009 |
SURESH KUMAR Vs. CHIEF CANAL OFFICER
|
October 29, 2009 |
SURESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 2009 |
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.
|
August 4, 2009 |
SURESH KUMAR AND OTHERS Vs. GRAM PANCHAYAT VILLAGE NOORWALA
|
January 16, 2009 |
SURESH KUMAR MANGAL Vs. STATE OF HARYANA
|
January 13, 2009 |
SURESH PAL Vs. STATE OF HARYANA & ANOTHER
|
July 17, 2009 |
SURESH SAGGAR Vs. VIJAY SAGGAR
|
October 23, 2009 |
SURINDER DALAL Vs. STATE OF HARYANA
|
April 21, 2009 |
SURINDER GUPTA Vs. HUKAM CHAND
|
February 24, 2009 |
SURINDER KAPOOR Vs. GURDEV SINGH
|
May 21, 2009 |
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
November 4, 2009 |
SURINDER KUMAR Vs. INCOME TAX OFFICER
|
July 29, 2009 |
SURINDER KUMAR Vs. ASHOK KUMAR AND ORS.
|
March 30, 2009 |
SURINDER KUMAR Vs. RATTAN LAL
|
May 21, 2009 |
SURINDER KUMAR Vs. STATE OF HARYANA
|
November 13, 2009 |
SURINDER KUMAR Vs. STATE OF HARYANA
|
March 4, 2009 |
SURINDER KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2009 |
SURINDER MOHAN Vs. RATTAN CHAND
|
April 16, 2009 |
SURINDER MOHAN Vs. PRITAM KAUR AND ANOTHER
|
April 16, 2009 |
SURINDER PAL Vs. NACHHATTAR SINGH AND ANOTHER
|
December 15, 2009 |
SURINDER PAL Vs. STATE OF PUNJAB
|
April 1, 2009 |
SURINDER PAL SINGH Vs. STATE OF PUNJAB
|
December 2, 2009 |
SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 4, 2009 |
SURINDER PAL SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER, (APPEALS-II) AND ORS.
|
April 15, 2009 |
SURINDER PAL SINGH BHATTAL Vs. RAKESH JAIN
|
September 7, 2009 |
SURINDER PAL SINGH CHHINA Vs. STATE OF PUNJAB
|
June 5, 2009 |
SURINDER PARKASH Vs. JOGINDER SINGH BEDI
|
February 3, 2009 |
SURINDER RANDHAWA Vs. STATE OF PUNJAB
|
December 8, 2009 |
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 3, 2009 |
SURINDER SINGH Vs. RAKSHA SURAKSHA CORPS KENDRA & ANOTHER
|
March 9, 2009 |
SURINDER SINGH Vs. RAJINDER SINGH
|
May 18, 2009 |
SURINDER SINGH Vs. STATE OF PUNJAB
|
July 31, 2009 |
SURINDER SINGH Vs. STATE OF HARYANA
|
August 27, 2009 |
SURINDER SINGH Vs. PUNJAB WAKF BOARD
|
January 7, 2009 |
SURINDER SINGH Vs. GURMEET KAUR
|
May 21, 2009 |
SURINDER SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
November 12, 2009 |
SURINDER SINGH Vs. STATE
|
September 16, 2009 |
SURJAN SINGH Vs. STATE OF PUNJAB
|
April 20, 2009 |
SURJEET SINGH Vs. UNION OF INDIA
|
October 23, 2009 |
SURJEET SINGH Vs. UNION OF INDIA
|
July 13, 2009 |
SURJIT KAUR Vs. AVTAR SINGH
|
November 20, 2009 |
SURJIT KAUR Vs. BHUPINDER SINGH WARAICH
|
August 13, 2009 |
SURJIT KAUR Vs. AMARJIT SINGH
|
July 20, 2009 |
SURJIT KAUR AND ORS. Vs. DHANWANT SINGH AND ORS.
|
August 11, 2009 |
SURJIT SINGH Vs. SURINDER KAUR ALIAS SARANJIT KAUR AND ANOTHER
|
April 1, 2009 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 15, 2009 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 10, 2009 |
SURJIT SINGH Vs. ADDITIONAL DEPUTY COMMISSIONER HOSHIAPUR CUM ELECTION TRIBUNAL
|
February 24, 2009 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 2009 |
SURJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
August 4, 2009 |
SURJIT SINGH SON OF SH. MAMAN Vs. RISHI KUMAR SON OF SH. RAMESHWAR DASS AND ANR.
|
February 6, 2009 |
SURTA RAM Vs. STATE OF PUNJAB
|
February 26, 2009 |
SURYA PARKASH Vs. VINOD
|
March 25, 2009 |
SURYA PHARMACEUTICAL LTD. Vs. COMMR. OF C. EX.
|
March 16, 2009 |
SURYAKANT GUPTA Vs. RAJARAM CORN PRODUCTS (PUNJAB) LTD.
|
May 8, 2009 |
SUSHAM SINGLA Vs. JAGTUMAL MURARI LAL AND OTHERS
|
December 2, 2009 |
SUSHEEL KUMAR @ SHEEL KUMAR Vs. AVTAR SINGH
|
September 5, 2009 |
SUSHIL KUMAR Vs. GRAM PANCHAYAT
|
January 16, 2009 |
SUSHIL KUMAR Vs. STATE OF PUNJAB
|
March 18, 2009 |
SUSHIL KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 8, 2009 |
SUSHIL KUMAR Vs. STATE OF HARYANA
|
December 1, 2009 |
SUSHILA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2009 |
SUSHMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2009 |
SWAMI PARKASH MUNI JI Vs. GENERAL PUBLIC
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September 24, 2009 |
SWARAJ ENGINES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2009 |
SWARAN SINGH Vs. SIKANDAR SINGH
|
October 20, 2009 |
SWARAN SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
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April 22, 2009 |
SWARANJEET KAUR Vs. UNION OF INDIA
|
December 21, 2009 |
SWARANJIT SINGH Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPARTMENT AND ANR.
|
April 21, 2009 |
SWASTIK PIPES LTD. Vs. STATE OF HARYANA
|
March 17, 2009 |
T R MAKAN Vs. STATE OF HARYANA AND ANOTHER
|
August 31, 2009 |
T.R. RASEEN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 28, 2009 |
T.S. CHANDHOK Vs. GUNWANT KAUR
|
September 14, 2009 |
TABBO BAI Vs. KULWANT SINGH
|
August 10, 2009 |
TAGOR PUBLIC SCHOOL Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 9, 2009 |
TAISH TEX STYLES (INDIA) PVT. LTD. AND OTHERS Vs. KOHINOOR IMPEX INC.
|
March 10, 2009 |
TAKDIR SINGH Vs. THE STATE OF HARYANA AND ORS.
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April 21, 2009 |
TAKSH-SHILA VIDYA MANDIR EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 24, 2009 |
TALBROS AUTOMOTIVE COMPONENTS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
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January 12, 2009 |
TALVEEN KAUR Vs. PUNJAB UNIVERSITY AND ANOTHER
|
August 18, 2009 |
TALWINDER Vs. SUMITRA
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August 28, 2009 |
TARA CHAND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR OFFICER-I, FARIDABAD AND ANOTHER
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December 21, 2009 |
TARA CHAND SHARMA Vs. UMA AGGARWAL
|
October 14, 2009 |
TARA CHAND, Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
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April 20, 2009 |
TARAN SINGH Vs. SITAWANTI
|
August 19, 2009 |
TARLOK SINGH Vs. F.C.
|
January 15, 2009 |
TARN TARAN COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
July 14, 2009 |
TARSEM LAL Vs. STATE OF PUNJAB
|
March 4, 2009 |
TARSEM LAL Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD
|
August 12, 2009 |
TARSEM LAL Vs. IMPROVEMENT TRUST
|
August 27, 2009 |
TARSEM LAL JAIN Vs. SH. BALRAJ BHASIN AND ANR.
|
May 8, 2009 |
TASVEER PAUL KAUR Vs. SUKHMAHINDER SINGH
|
April 24, 2009 |
TAURU PRIMARY COOP LAND DEVELOPMENT BANK LTD TAURU, DISTRICT GURGAON (HARYANA) Vs. STATE OF HARYANA AND OTHERS
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November 10, 2009 |
TEHAL SINGH Vs. FINANCIAL COMMISSIONER
|
April 27, 2009 |
TEJ KAUR Vs. STATE OF PUNJAB
|
November 5, 2009 |
TEJA SINGH Vs. STATE OF PUNJAB
|
July 17, 2009 |
TEJA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2009 |
TEJA SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
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April 20, 2009 |
TEJBIR SINGH Vs. DARSHAN KUMAR
|
March 5, 2009 |
TEJINDER KAUR @ HARMANPREET KAUR Vs. STATE OF PUNJAB
|
April 16, 2009 |
TEJINDER SINGH Vs. STATE OF HARYANA
|
March 6, 2009 |
TEJINDER SINGH Vs. RAJPAL
|
May 18, 2009 |
TEJINDER SINGH AND ANR. Vs. KULDIP SINGH AND ORS.
|
February 24, 2009 |
TEJINDER SINGH JAGGI Vs. RAJIV CHOPRA
|
April 20, 2009 |
TEJINDER SINGH MAKKAR Vs. STATE OF PUNJAB
|
July 30, 2009 |
TEJINDER WALIA Vs. STATE OF PUNJAB
|
January 27, 2009 |
TEJPAL SINGH Vs. STATE OF PUNJAB
|
November 12, 2009 |
TEJWINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 2009 |
TEK CHAND Vs. THE SECRETARY, PUNJAB HOUSING DEVELOPMENT BOARD
|
August 5, 2009 |
THAKAR SINGH Vs. STATE OF PUNJAB
|
January 12, 2009 |
THAKARDWARA BHAGWAN NARAIN JI Vs. FINANCIAL COMMISSIONER
|
May 19, 2009 |
THAKUR DEVI INVESTMENTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2009 |
THE CENTRAL COOPERATIVE BANK LTD. JIND THROUGH ITS MANAGING DIRECTOR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 2, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
|
September 14, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. SMT. PRABHA SINGH
|
October 22, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. BRIJ PAL SHARMA, PROP. B.P. SHARMA AND CO.
|
July 29, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. NUWARE INDIA LTD.
|
July 31, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. R.K. RICE MILLS
|
July 31, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. RANDOM CONSTRUCTORS PVT. LTD.
|
July 28, 2009 |
THE COMMISSIONER OF INCOME TAX Vs. SMT. PARMATMA KAUR
|
September 23, 2009 |
THE COMMISSIONER OF INCOME TAX-I Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
August 25, 2009 |
THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
April 23, 2009 |
THE DIVISIONAL FOREST OFFICER, SOCIETY FORESTRY NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. KRISHNA AND ORS.
|
May 14, 2009 |
THE ESTATE OFFICER AND ANR. Vs. PARVEEN KUMAR
|
September 17, 2009 |
THE GARIB DASS CO-OP TRANSPORT SOCIEITY LTD. Vs. STATE OF HARYANA AND ORS.
|
April 27, 2009 |
THE GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Vs. AZAD SINGH AND OTHERS
|
March 5, 2009 |
THE HARYANA CO Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
|
July 22, 2009 |
THE HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LTD. Vs. RAMESH JAIN AND ORS.
|
February 11, 2009 |
THE HARYANA STATE COOPERATIVE APEX BANK LTD. Vs. PRESIDING OFFICER, LABOUR, U.T. AND ANR.
|
December 18, 2009 |
THE HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. Vs. SMT. SUDESH THAKUR AND ORS.
|
August 20, 2009 |
THE HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. (CONFED) Vs. THE HARYANA CONFED EMPLOYEES WELFARE UNION
|
July 28, 2009 |
THE HISSAR GEETA COOPERATIVE HOUSE BUILDING SOCIETY Vs. SHRI JEEWANDHAR JAIN AND OTHERS
|
March 6, 2009 |
THE MANAGING COMMITTEE, LYALLPUR KHALSA SENIOR SECONDARY SCHOOL Vs. BAIJ NATH YADAV (SINCE DECEASED) AND ORS.
|
May 18, 2009 |
THE PUNJAB STATE AND ORS. Vs. LACHHMAN SINGH, EX-CONSTABLE
|
December 16, 2009 |
THE STATE OF HARYANA AND ORS. Vs. ZILE SINGH AND ORS.
|
April 2, 2009 |
THE STATE OF PUNJAB Vs. BACHAN SINGH SON OF GANDA SINGH
|
March 25, 2009 |
THE STATE OF PUNJAB Vs. CHAMKAUR SINGH
|
December 1, 2009 |
THE STATE OF PUNJAB AND ORS. Vs. GURJIT SINGH
|
November 23, 2009 |
THE STATE OF PUNJAB AND ORS. Vs. WARDER MANOHAR SINGH
|
May 15, 2009 |
THURU RAM Vs. STATE OF PUNJAB
|
March 16, 2009 |
TIDDO Vs. UNION OF INDIA AND ORS
|
July 17, 2009 |
TIKKA SINGH Vs. PARAMJIT KAUR
|
September 4, 2009 |
TILAK RAJ BEDI Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 13, 2009 |
TIRATH DASS ALIAS TIRATH CHAND Vs. STATE OF PUNJAB
|
July 17, 2009 |
TIRATH RAM Vs. STATE OF PUNJAB & OTHERS
|
April 23, 2009 |
TIRLOCHAN SINGH Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2009 |
TODAY HOMES & INFRASTRUCTURE PVT. LTD Vs. LUDHIANA IMPROVEMENT TRUST
|
October 8, 2009 |
TRAVELS STAR HOTELS (INDIA) LIMITED Vs. UNION OF INDIA
|
July 1, 2009 |
TREHAN AUTO PARTS Vs. KULDIP SINGH SAHI
|
October 30, 2009 |
TRINAYAN SAIKIA Vs. STATE OF HARYANA
|
April 30, 2009 |
TRIPATJIT KAUR Vs. PUNJAB FINANCIAL CORPORATION
|
August 5, 2009 |
TRISHLA JAIN Vs. INCOME-TAX COMMISSIONER
|
January 6, 2009 |
TRISHLA SHARMA Vs. YASHPAL MUDGAL
|
January 20, 2009 |
U.H.B.V.N., PANIPAT Vs. VINOD KUMAR
|
July 22, 2009 |
UCO BANK Vs. NARESH KUMAR AND ANOTHER
|
August 13, 2009 |
UDAI RAM AND ORS. Vs. STATE OF HARYANA AND ANR.
|
April 21, 2009 |
UDEY SINGH Vs. GRAM PANCHAYAT NANGAL JAT
|
November 25, 2009 |
UDGEET VERMA AND ORS. Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING AND ORS.
|
January 14, 2009 |
UHBVNL Vs. BRIJESH KUMAR GARG
|
January 19, 2009 |
UJAGAR SINGH (DECEASED) THROUGH LRS. Vs. THE UNION TERRITORY
|
April 21, 2009 |
UMAR KHAN Vs. NAWAL SINGH AND ORS.
|
August 24, 2009 |
UMED SINGH Vs. STATE OF HARYANA
|
May 18, 2009 |
UMED SINGH Vs. STATE OF HARYANA
|
March 17, 2009 |
UMED SINGH DAHIYA Vs. BALWAN SINGH
|
August 11, 2009 |
UNION OF INDIA Vs. GURDIAL SINGH
|
December 14, 2009 |
UNION OF INDIA Vs. BAWA JASBIR SINGH
|
May 22, 2009 |
UNION OF INDIA Vs. FARIDABAD COMPLEX ADMINISTRATION
|
January 21, 2009 |
UNION OF INDIA Vs. VIKAS GUPTA
|
October 5, 2009 |
UNION OF INDIA Vs. HARI SINGH
|
July 30, 2009 |
UNION OF INDIA Vs. SHER SINGH
|
April 16, 2009 |
UNION OF INDIA Vs. LABH SINGH
|
August 6, 2009 |
UNION OF INDIA Vs. HAV/AA INDRAJ PRASAR
|
May 15, 2009 |
UNION OF INDIA Vs. VED PARKASH SHARMA
|
May 26, 2009 |
UNION OF INDIA Vs. SHAKUNTALA DEVI AND OTHERS
|
November 4, 2009 |
UNION OF INDIA Vs. PUNJAB WIRELESS SYSTEMS LTD.
|
January 22, 2009 |
UNION OF INDIA (UOI) Vs. DOMINIC DAVID AND ORS.
|
February 24, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. KRISHAN GOPAL DHAWAN
|
February 5, 2009 |
UNION OF INDIA (UOI) AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
January 28, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. OM PARKASH BAGRI AND ANR.
|
August 13, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 12, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. C.L. MEENA AND ANR.
|
March 19, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. OM PARKASH KAPOOR AND ANR.
|
August 7, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. VIJENDER KUMAR, JE (CIVIL) AND ORS.,
|
September 5, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. TARSEM LAL AND ANR.
|
November 4, 2009 |
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAY Vs. VIVEK RANA
|
February 11, 2009 |
UNION OF INDIA AND Vs. AVI SHOES LTD.
|
January 30, 2009 |
UNION OF INDIA AND ANOTHER Vs. PARAS RAM AND OTHERS
|
December 3, 2009 |
UNION OF INDIA AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ANOTHER
|
November 6, 2009 |
UNION OF INDIA AND ANOTHER Vs. M C RALH AND ANOTHER
|
September 16, 2009 |
UNION OF INDIA AND OTHERS Vs. SUMANJIT SINGH AND ORS
|
May 19, 2009 |
UNION OF INDIA AND OTHERS Vs. RAM PARKASH
|
January 21, 2009 |
UNION OF INDIA AND OTHERS Vs. HARBHAJAN SINGH AND ANR
|
March 4, 2009 |
UNION OF INDIA AND OTHERS Vs. PREM SINGH
|
February 24, 2009 |
UNION OF INDIA AND OTHERS Vs. GUJARAT AMBUJA CEMENT LIMITED
|
December 3, 2009 |
UNION OF INDIA MINISTRY OF DEFENCE Vs. SANJEEV KUMAR
|
September 11, 2009 |
UNION OF INDIA SENIOR DIVISIONAL PERSONNEL OFFICE Vs. SUNIL KUMAR AND OTHERS
|
February 6, 2009 |
UNION TERRITORY Vs. PRABHJOT SINGH
|
March 26, 2009 |
UNITED CHAIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 6, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. VED PARKASH AND ORS.
|
April 23, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANOJ VERMA AND ORS.
|
April 21, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GEETA
|
August 18, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARBHAJAN SINGH @ PIRTHI SINGH
|
October 29, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARBATI DEVI
|
October 7, 2009 |
UNITED OIL MILL MACHINERY AND SPARE (P) LTD. Vs. STATE OF HARYANA
|
October 27, 2009 |
UPENDRA VATSYAYAN Vs. ROBIN COLD DRINKS
|
November 10, 2009 |
UPJINDER KAUR Vs. KUNDAN LAL
|
December 1, 2009 |
URMILA DEVI Vs. DINESH
|
February 10, 2009 |
URMILA WIFE OF ROOP CHAND Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2009 |
USHA ARORA Vs. STATE OF PUNJAB
|
November 9, 2009 |
USHA RANI Vs. NARESH
|
October 20, 2009 |
USHA RANI Vs. STATE OF PUNJAB
|
July 22, 2009 |
USHA RANI Vs. SARBATI DEVI
|
April 18, 2009 |
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER Vs. EMCO LIMITED AND OTHERS
|
November 17, 2009 |
UTTAR HARYANA BIJLI VITRAN NIGAM LTD , BAHADURGARH DISTT JHAJJAR Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
|
January 28, 2009 |
UTTAR SINGH Vs. PAL SINGH
|
April 20, 2009 |
V K VERMA Vs. CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LIMITED
|
May 14, 2009 |
V.K. CHAUDHARY Vs. STATE OF HARYANA AND ORS.
|
November 11, 2009 |
VAIBHAV SHARMA Vs. STATE OF PUNJAB
|
September 22, 2009 |
VANDANA Vs. DEEPAK
|
July 29, 2009 |
VANDANA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 23, 2009 |
VANEET KUMAR Vs. STATE OF PUNJAB
|
July 14, 2009 |
VARDHMAN INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ANR.
|
December 7, 2009 |
VARDHMAN TEXTILE LIMITED Vs. STATE OF PUNJAB
|
November 18, 2009 |
VARINDER KUMAR Vs. STATE OF HARYANA
|
February 11, 2009 |
VARINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 26, 2009 |
VARINDER KUMAR ALIAS VICKY Vs. STATE OF PUNJAB
|
August 6, 2009 |
VARINDER MOHAN Vs. STATE OF PUNJAB
|
January 7, 2009 |
VARINDER SINGH AND ANR. Vs. SURINDER SINGH AND ORS.
|
February 11, 2009 |
VARUN KAUSHAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
November 20, 2009 |
VASHISHT INDUSTRIES PRODUCTS Vs. OFFICIAL LIQUIDATOR
|
September 10, 2009 |
VASU TECH LTD. Vs. RATNA COMMERCIAL ENTERPRISES LTD.
|
November 10, 2009 |
VED DEWAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, JALANDHAR
|
December 10, 2009 |
VED PAL Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2009 |
VED PARKASH Vs. SURENDER SINGH
|
February 12, 2009 |
VEENA RANI Vs. SOM PARKASH
|
August 3, 2009 |
VEENA SHARMA Vs. VASDEV SHARMA
|
January 9, 2009 |
VEENA SHARMA Vs. KAPOOR CHAND JAIN
|
August 3, 2009 |
VEER BHAN Vs. STATE OF HARYANA AND OTHERS
|
September 1, 2009 |
VEER SINGH Vs. STATE OF PUNJAB
|
December 22, 2009 |
VICHITTAR VEENA VATS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH, AND OTHERS
|
April 20, 2009 |
VIDYA DEVI Vs. SHRUTI CHOUDHRY
|
January 21, 2009 |
VIDYA SAGAR Vs. MAM CHAND
|
August 19, 2009 |
VIJAY Vs. STATE OF HARYANA
|
March 9, 2009 |
VIJAY AGGARWAL Vs. RECOVERY OFFICER
|
July 24, 2009 |
VIJAY BANSAL Vs. STATE OF HARYANA
|
September 4, 2009 |
VIJAY BANSAL Vs. STATE OF HARYANA
|
May 15, 2009 |
VIJAY H.P. FILLING CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
February 6, 2009 |
VIJAY KUMAR Vs. ISHRI DEVI
|
January 20, 2009 |
VIJAY KUMAR Vs. STATE OF PUNJAB
|
May 5, 2009 |
VIJAY KUMAR Vs. RISHI KUMAR AND ANOTHER
|
September 3, 2009 |
VIJAY KUMAR Vs. ASSTT. COLLR. OF C. EX. AND CUS.
|
March 23, 2009 |
VIJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 15, 2009 |
VIJAY KUMAR DHAWAN Vs. STATE OF PUNJAB
|
March 24, 2009 |
VIJAY KUMAR NAYYAR Vs. P.O.L.C.
|
May 28, 2009 |
VIJENDER KUMAR Vs. STATE OF HARYANA
|
August 21, 2009 |
VIKAS Vs. REGISTRAR, PUNJAB & HARYANA HIGH COURT AND OTHERS
|
December 23, 2009 |
VIKAS KUMAR @ VICKY Vs. STATE OF PUNJAB
|
December 4, 2009 |
VIKRAM Vs. GIAN SINGH
|
January 22, 2009 |
VIKRAM Vs. STATE OF PUNJAB
|
August 18, 2009 |
VIKRAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 14, 2009 |
VINOD AND OTHERS Vs. STATE OF HARYANA
|
December 3, 2009 |
VINOD KRISHAN Vs. SUBHASH CHAND AND ANR.
|
March 26, 2009 |
VINOD KUMAR Vs. SAT PAUL KAPOOR
|
April 21, 2009 |
VINOD KUMAR Vs. STATE OF HARYANA
|
January 27, 2009 |
VINOD KUMAR MITTAL Vs. GIRDHARI LAL SAROA
|
November 17, 2009 |
VINOD KUMAR SHARMA Vs. GUMAN SINGH
|
April 23, 2009 |
VINOD MITTAL Vs. STATE OF HARYANA
|
April 27, 2009 |
VIPAN KUMAR Vs. ASHA LATA AHUJA
|
May 27, 2009 |
VIPAN KUMAR KHURANA Vs. MANJIT KAUR
|
February 26, 2009 |
VIR SINGH Vs. STATE OF HARYANA
|
March 26, 2009 |
VIRENDER KUMAR Vs. STATE OF HARYANA
|
August 25, 2009 |
VIRENDER PRABHAKAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2009 |
VISHAL AGGARWAL Vs. AARTI
|
August 13, 2009 |
VISHWAJIT ARORA Vs. STATE OF HARYANA
|
December 1, 2009 |
VITHAL OVERSEAS Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2009 |
WARYAM SINGH Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL
|
April 27, 2009 |
WASAN SINGH Vs. STATE OF PUNJAB
|
December 4, 2009 |
WATER & POWER CONSULTANCY (INDIA) LTD Vs. INTERNATIONAL BUILDING & FURNISHING CO.(CAL) PVT. LTD
|
April 29, 2009 |
WAZIR Vs. STATE OF HARYANA
|
April 27, 2009 |
WAZIR KHAN Vs. STATE OF PUNJAB
|
April 15, 2009 |
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 2009 |
YADAV SOOD Vs. DES RAJ ANEJA
|
September 2, 2009 |
YADVINDER SINGH Vs. MANSA SINGH
|
May 5, 2009 |
YADWINDER SINGH Vs. STATE OF PUNJAB
|
April 15, 2009 |
YADWINDRA PUBLIC SCHOOL Vs. SEEMA
|
November 9, 2009 |
YAMUNA GASES AND CHEMICAL LIMITED Vs. SATNAM SINGH AND OTHERS
|
January 27, 2009 |
YASH KUMARI TRIKHA Vs. ARUN KUMAR
|
November 6, 2009 |
YASH PAL GOEL Vs. COMMISSIONER OF INCOME-TAX
|
January 20, 2009 |
YASHPAL KHANNA Vs. STATE OF PUNJAB
|
April 22, 2009 |
YASHPAL KHANNA Vs. STATE OF PUNJAB
|
July 20, 2009 |
YASHVEER SINGH Vs. THE STATE OF HARYANA AND ANOTHER
|
October 5, 2009 |
YASHVIR KUMAR Vs. STATE OF PUNJAB
|
January 12, 2009 |
YMCA INSTITUTE OF ENGINEERING FARIDABAD Vs. PRESIDING OFFICER INDUSTRIAL LABOUR COURT II FARIDABAD
|
July 10, 2009 |
YOG RAJ @ JOG RAJ Vs. BHAJAN KAUR
|
September 8, 2009 |
YOG RAJ AND ANR. Vs. CHAIRMAN, BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
February 11, 2009 |
YOGESH Vs. STATE OF HARYANA
|
September 17, 2009 |
YOGESH KUMAR VERMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2009 |
YOGINDER SHARMA AND ORS. Vs. STATE OF HARYANA AND ANR.
|
February 11, 2009 |
YUGRAJ SINGH Vs. HARBANS SINGH
|
December 14, 2009 |
YUNISH MASIH Vs. STATE OF PUNJAB
|
April 21, 2009 |
ZILE SINGH Vs. AVTAR SINGH
|
November 10, 2009 |
ZIMIDARA TRADING CO. Vs. KANWAR BHAN ALIAS KORA
|
April 23, 2009 |
ZORA SINGH Vs. AMRIK SINGH HAYER
|
February 6, 2009 |