|
A K DESAI Vs. STATE OF PUNJAB
|
March 11, 2008 |
|
A S FUELS PVT LTD Vs. STATE OF HARYANA
|
March 31, 2008 |
|
A.C.JULKA Vs. PUNJAB UNIVERSITY
|
October 31, 2008 |
|
A.K. MALHOTRA Vs. H.K. DASS
|
March 4, 2008 |
|
A.S. RANA Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2008 |
|
A.V. JAWAKAR Vs. CENTRAL WAREHOUSING CORPORATION AND ANR.
|
February 1, 2008 |
|
AASTHA TRADING COMPANY Vs. STATE OF PUNJAB
|
August 19, 2008 |
|
ABAS ALI S/O BASHIR AHMED RESIDENT OF CHANDPUR, DISTRICT BIJANPUR, UP, NOW AT MANDI DHANAURI, MURADABAD Vs. THE STATE OF PUNJAB
|
September 8, 2008 |
|
ABB LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 30, 2008 |
|
ABDUL SATTAR Vs. PITAMBER SINGH
|
March 19, 2008 |
|
ABHIJEET PARTAP SINGH CHAUDHARY Vs. PANJAB UNIVERSITY
|
February 14, 2008 |
|
ABHINAV GUPTA Vs. STATE OF HARYANA
|
April 25, 2008 |
|
ABHISHEK GUPTA Vs. STATE OF HARYANA
|
July 15, 2008 |
|
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2008 |
|
ACFOLI INC Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 11, 2008 |
|
ACHHAR MAL Vs. MANOHAR LAL JAIN
|
November 20, 2008 |
|
AGAR CHAND RAM PHAL JAIN Vs. RAKESH KUMAR
|
December 17, 2008 |
|
AGGARWAL OVERSEAS LIMITED Vs. STATE OF HARYANA
|
July 18, 2008 |
|
AHUJA DISTRIBUTOR AND ANR. Vs. SARUP TANNERIES LIMITED AND ANR.
|
May 15, 2008 |
|
AJAY DUGGAL Vs. STATE OF HARYANA
|
May 13, 2008 |
|
AJAY KUMAR Vs. PRESIDING OFFICER AND ANOTHERS
|
January 28, 2008 |
|
AJAY KUMAR Vs. SMT. SOMWATI AGGARWAL
|
December 19, 2008 |
|
AJAY KUMAR MAKKAR Vs. STATE OF HARYANA
|
September 17, 2008 |
|
AJAY SINGH KINHA Vs. STATE OF HARYANA
|
October 3, 2008 |
|
AJAY SINGH MANN Vs. STATE OF HARYANA
|
October 22, 2008 |
|
AJAYTA JAIN Vs. AVINASH JAIN
|
December 9, 2008 |
|
AJIT BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 4, 2008 |
|
AJIT KUMAR JAIN Vs. ATUL KUMAR JAIN
|
November 5, 2008 |
|
AJIT KUMAR JAIN Vs. STATE OF HARYANA AND ORS
|
December 19, 2008 |
|
AJIT LAL AND ORS. Vs. HARYANA VIDYUT PARASARAN NIGAM LTD. AND ORS.
|
January 24, 2008 |
|
AJIT SINGH Vs. JASWINDER KAUR
|
August 12, 2008 |
|
AJIT SINGH Vs. GURCHARAN SINGH
|
August 8, 2008 |
|
AJIT SINGH Vs. ANOOP SINGH
|
May 5, 2008 |
|
AJIT SINGH Vs. YASHPAL
|
August 7, 2008 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 14, 2008 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
March 4, 2008 |
|
AJIT SINGH DAHIYA Vs. DIRECTOR C.B.I.
|
December 2, 2008 |
|
AJMER SINGH Vs. DERA BABA LAL DASS
|
May 30, 2008 |
|
AKSHITA GUPTA Vs. STATE OF HARYANA
|
August 14, 2008 |
|
ALAKH SINGH @ ANOKH SINGH Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
ALFA INTERNATIONAL Vs. UNION OF INDIA
|
August 20, 2008 |
|
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. RAMESH KUMAR
|
May 6, 2008 |
|
ALL INDIA GENERAL CATEGORY EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 31, 2008 |
|
ALPHA DRUGS LIMITED Vs. RAM SINGH
|
December 5, 2008 |
|
AMANDEEP SINGH GILL Vs. STATE OF PUNJAB
|
November 6, 2008 |
|
AMAR KAUR & ORS. Vs. STATE OF HARYANA & ANR.
|
March 26, 2008 |
|
AMAR NATH LAMBA Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA
|
December 3, 2008 |
|
AMAR SINGH Vs. HARYANA URBAN DEVELOPEMENT AUTHORITY
|
April 8, 2008 |
|
AMAR SINGH Vs. LAJYA DEVI
|
December 19, 2008 |
|
AMAR SINGH Vs. KASHMIRI LAL
|
October 22, 2008 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
August 18, 2008 |
|
AMAR SINGH ALIAS KABU Vs. STATE OF HARYANA
|
April 22, 2008 |
|
AMARBIR SINGH WALIA Vs. UNION TERRITORY OF CHANDIGARH
|
November 5, 2008 |
|
AMARJEET SINGH Vs. GRAM PANCHAYAT KAMBHERI
|
December 22, 2008 |
|
AMARJIT KAUR Vs. GURSEWAK SINGH
|
February 18, 2008 |
|
AMARJIT SINGH Vs. NAZAR SINGH
|
December 19, 2008 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
March 17, 2008 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 3, 2008 |
|
AMARJIT SINGH & OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
September 17, 2008 |
|
AMBALA CENTRAL CO-OPERATIVE BANK LTD , AMBALA CITY Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
September 17, 2008 |
|
AMIN CHAND Vs. SUKHYBIR SINGH
|
September 26, 2008 |
|
AMIN CHAND KHICHY Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 2008 |
|
AMIR CHAND Vs. PREM CHAND
|
April 7, 2008 |
|
AMIR SINGH Vs. STATE OF HARYANA AND ORS.
|
January 17, 2008 |
|
AMIT ANGRA Vs. KANCHAN
|
September 19, 2008 |
|
AMIT CHILLAR Vs. STATE OF HARYANA AND ANOTHER
|
August 18, 2008 |
|
AMRIK SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
November 17, 2008 |
|
AMRIK SINGH Vs. JAGJIT SINGH SAYAL
|
December 1, 2008 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
February 18, 2008 |
|
AMRIK SINGH Vs. PUNJAB STATE ELECTION COMMISSION AND ORS.
|
September 12, 2008 |
|
AMRIK SINGH AND ANR. Vs. COLLECTOR
|
January 23, 2008 |
|
AMRIT DHIMAN Vs. STATE OF PUNJAB AND OTHERS
|
October 16, 2008 |
|
AMRIT LAL Vs. STATE OF PUNJAB
|
April 30, 2008 |
|
AMRIT LAL MAHAJAN Vs. STATE OF PUNJAB
|
November 4, 2008 |
|
AMRIT PAL SINGH AND OTHERS; MOHINDER SINGH CHAWALA; JAWAHAR LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 23, 2008 |
|
AMRITPAL SINGH Vs. SATWINDER KAUR
|
January 11, 2008 |
|
AMRITPREET SINGH Vs. HARPREET SINGH
|
November 27, 2008 |
|
ANAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
March 4, 2008 |
|
ANAND KUMAR GOYAL Vs. STATE OF HARYANA
|
July 30, 2008 |
|
ANAND PARKASH Vs. STATE OF HARYANA AND ANOTHER
|
August 20, 2008 |
|
ANAND PRAKASH Vs. STATE OF HARYANA
|
January 10, 2008 |
|
ANAND TRADING COMPANY Vs. STATE OF PUNJAB
|
July 17, 2008 |
|
ANCHI DEVI Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2008 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
April 11, 2008 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
May 30, 2008 |
|
ANIL DAHIYA Vs. STATE OF HARYANA
|
January 25, 2008 |
|
ANIL DHAWAN Vs. GURNAM SINGH
|
March 3, 2008 |
|
ANIL JAIN Vs. STATE OF HARYANA
|
July 31, 2008 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
February 22, 2008 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
February 20, 2008 |
|
ANIL KUMAR Vs. VIJAY KUMAR
|
August 8, 2008 |
|
ANIL KUMAR Vs. U T CHANDIGARH
|
February 18, 2008 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
ANIL KUMAR Vs. HARPAL SINGH BANWAIT
|
April 10, 2008 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 4, 2008 |
|
ANIL KUMAR DAHIYA Vs. UNION OF INDIA AND OTHERS
|
April 28, 2008 |
|
ANIL MEHTA Vs. SATYAPAL VASHISHT
|
November 7, 2008 |
|
ANIL SABHARWAL Vs. ARUN SABHARWAL
|
January 14, 2008 |
|
ANIL SACHAR Vs. SHREE NATH SPINNERS PVT. LTD
|
December 16, 2008 |
|
ANIL SAGAR Vs. STATE OF HARYANA AND OTHERS
|
August 19, 2008 |
|
ANIL SINHA Vs. HARDYAL DHILLON
|
October 22, 2008 |
|
ANIL WADHAWAN Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
February 5, 2008 |
|
ANITA GUPTA Vs. COTTON WORTH
|
May 22, 2008 |
|
ANITA JAIDKA Vs. CHANDIGARH ADMINISTRATIVE TRIBUNAL THROUGH ITS REGISTRAR AND OTHERS
|
May 14, 2008 |
|
ANITA SHARMA, S S MISTRESS Vs. STATE OF HARYANA AND OTHERS
|
November 17, 2008 |
|
ANJALI SINDHU Vs. UNION OF INDIA
|
September 4, 2008 |
|
ANOKH SINGH Vs. PUNJAB STATE ELECTION COMMISSION
|
December 5, 2008 |
|
ANOOP KUMAR Vs. STATE OF HARYANA
|
September 3, 2008 |
|
ANOOP SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
|
March 24, 2008 |
|
ANOOP SINGH Vs. STATE OF HARYANA
|
February 19, 2008 |
|
ANOOP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND OTHERS
|
April 10, 2008 |
|
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs. STATE OF HARYANA
|
January 22, 2008 |
|
ANSARI AAFTAB AHMED; MOHAMMED ZUBAIR Vs. UNION OF INDIA AND OTHERS
|
July 31, 2008 |
|
ANSHUL JATANA Vs. IQBAL CHAND
|
August 29, 2008 |
|
ANUJ AGGARWAL Vs. UNION TERRITORY
|
November 17, 2008 |
|
ANUP GUPTA Vs. STATE OF PUNJAB
|
May 7, 2008 |
|
APEEJAY EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 4, 2008 |
|
APS ASSOCIATES (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 20, 2008 |
|
ARADHANA GUPTA Vs. LUDHIANA COLONIZERS P. LTD.
|
February 7, 2008 |
|
AREVA T AND D INDIA LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD
|
June 13, 2008 |
|
ARJUN DEV Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2008 |
|
ARJUN SINGH Vs. BACHAN SINGH
|
December 22, 2008 |
|
AROOR SINGH Vs. STATE OF PUNJAB
|
October 4, 2008 |
|
ARUN AGGARWAL AND OTHERS Vs. SH. KRISHAN MOHAN AND OTHERS
|
December 19, 2008 |
|
ARVIND KUMAR GARG Vs. STATE BANK OF INDIA AND ORS.
|
March 25, 2008 |
|
ARVIND KUMAR MALHOTRA Vs. SMT. ANJU ANAND
|
March 3, 2008 |
|
ARVIND NOHRIA Vs. STATE OF PUNJAB
|
August 14, 2008 |
|
ARVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
March 13, 2008 |
|
ASGAR KHAN Vs. STATE OF HARYANA AND ORS.
|
January 14, 2008 |
|
ASHA KHURANA Vs. STATE OF HARYANA
|
March 3, 2008 |
|
ASHA MALIK Vs. STATE OF HARYANA
|
February 12, 2008 |
|
ASHA RANI Vs. HARYANA POWER GENERATION CORPN. AND ORS.
|
January 22, 2008 |
|
ASHA RANI Vs. STATE OF PUNJAB
|
February 5, 2008 |
|
ASHA SINGHAL Vs. STATE OF HARYANA
|
March 5, 2008 |
|
ASHIANA PAPER MILLS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 19, 2008 |
|
ASHISH KUMAR Vs. BHOOP SINGH
|
April 29, 2008 |
|
ASHOK ANAND Vs. VEDSONS ENGINEERS (P.) LTD. (IN LIQUIDATION)
|
August 8, 2008 |
|
ASHOK AND ORS. Vs. SAT PAL AND ORS.
|
January 22, 2008 |
|
ASHOK GOSWAMI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
|
April 3, 2008 |
|
ASHOK GUPTA Vs. AVINASH CHANDER ANAND
|
February 29, 2008 |
|
ASHOK KUMAR Vs. SALOCHANA DEVI
|
September 22, 2008 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 1, 2008 |
|
ASHOK KUMAR Vs. STATE
|
June 23, 2008 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 31, 2008 |
|
ASHOK KUMAR Vs. MUNICIPAL CORPORATION
|
September 5, 2008 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 15, 2008 |
|
ASHOK KUMAR Vs. GURUDWARA CINEMA ROAD
|
October 30, 2008 |
|
ASHOK KUMAR Vs. RADHEY SHYAM
|
November 11, 2008 |
|
ASHOK KUMAR Vs. MALKIAT KAUR
|
December 15, 2008 |
|
ASHOK KUMAR Vs. JASBIR KAUR
|
November 7, 2008 |
|
ASHOK KUMAR AGGARWAL Vs. SUKHDEV SINGH
|
February 12, 2008 |
|
ASHOK KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2008 |
|
ASHOK KUMAR AND BISHAN DASS Vs. STATE OF HARYANA
|
January 23, 2008 |
|
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 24, 2008 |
|
ASHOK KUMAR JAIN Vs. STATE OF PUNJAB
|
January 14, 2008 |
|
ASHOK KUMAR, RAJ SINGH AND ANOTHER Vs. STATE OF HARYANA
|
October 1, 2008 |
|
ASHOK SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 8, 2008 |
|
ASHOK VASHIST Vs. SMT. PREM KATARIA
|
November 10, 2008 |
|
ASHWANI Vs. STATE OF HARYANA
|
October 30, 2008 |
|
ASHWANI KUMAR Vs. WINSOME TEXTILES INDUSTRIES LTD.
|
September 30, 2008 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
January 10, 2008 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
January 8, 2008 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
January 28, 2008 |
|
ASHWANI KUMAR AGGARWAL Vs. SHANTI LAL
|
January 28, 2008 |
|
ASHWANI KUMAR SHARMA Vs. STATE OF HARYANA
|
August 17, 2008 |
|
ASHWANI KUMAR YADAV Vs. SATE OF HARYANA
|
May 30, 2008 |
|
ASHWIN SHROFF Vs. STATE OF PUNJAB
|
March 27, 2008 |
|
ASI KAILASH CHANDER Vs. STATE OF PUNJAB
|
February 12, 2008 |
|
ASI RAM PARTAP Vs. STATE OF HARYANA
|
September 23, 2008 |
|
ASS MOHAMMAD Vs. MOHAMMAD HANIF
|
September 25, 2008 |
|
ASSISTANT COLLECTOR OF CUSTOMS, MINISTRY OF FINANCE, GOVERNMENT OF INDIA Vs. OM PARKASH
|
January 29, 2008 |
|
ASSOCIATION OF EDUCATION COLLEGES (SELF FINANCING) OF HARYANA AND ORS Vs. STATE OF HARYANA
|
November 21, 2008 |
|
ASSU Vs. STATE OF HARYANA
|
April 4, 2008 |
|
ASTRA LIGHTING LIMITED Vs. STATE OF PUNJAB AND ORS.
|
November 7, 2008 |
|
ATAM FIBRES (P) LTD Vs. UNION OF INDIA
|
January 10, 2008 |
|
ATLAS CYCLES (HARYANA) LTD Vs. STATE OF HARYANA
|
September 25, 2008 |
|
ATMA TUBE PRODUCTS LTD Vs. TATA STEEL LTD
|
May 21, 2008 |
|
AUTOMAX LIMITED Vs. STATE OF HARYANA AND ORS.
|
May 21, 2008 |
|
AVINASH & CO. Vs. STATE OF HARYANA
|
October 22, 2008 |
|
AVNASH KANI Vs. ADDITIONAL DEPUTY COMMISSIONER CUM REGISTRAR
|
October 3, 2008 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
October 4, 2008 |
|
AVTAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2008 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
February 27, 2008 |
|
AVTAR SINGH Vs. CANARA BANK
|
March 18, 2008 |
|
AVTAR SINGH Vs. CANARA BANK
|
March 8, 2008 |
|
AVTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 16, 2008 |
|
AWANTIKA DIDWANIA Vs. UNION OF INDIA (UOI) AND ANR.
|
October 4, 2008 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
December 19, 2008 |
|
B B BHARTI Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD AND OTHERS
|
October 16, 2008 |
|
B.K. KAPOOR Vs. TAJINDER KAPOOR
|
August 27, 2008 |
|
B.L. ARORA Vs. STATE OF HARYANA AND ORS.
|
July 29, 2008 |
|
B.P. BANSAL Vs. MOHINDER KUMAR
|
October 3, 2008 |
|
B.P. RICE MILLS Vs. PUNSUP
|
January 25, 2008 |
|
B.S. RANA Vs. STATE OF PUNJAB
|
March 18, 2008 |
|
BABITA Vs. STATE OF PUNJAB
|
July 3, 2008 |
|
BABLI Vs. STATE OF HARYANA
|
May 1, 2008 |
|
BABU LAL Vs. STATE OF HARYANA
|
July 11, 2008 |
|
BABU LAL Vs. STATE OF U.T. CHANDIGARH
|
April 9, 2008 |
|
BABU RAM Vs. STATE OF HARYANA
|
February 14, 2008 |
|
BACHHU LAL AND MUNA PRASHAD Vs. STATE OF HARYANA
|
January 21, 2008 |
|
BADAN SINGH Vs. STATE OF HARYANA
|
December 5, 2008 |
|
BADRI NATH Vs. AMAR KAUR
|
July 8, 2008 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
July 28, 2008 |
|
BAHADUR RAM Vs. LAKHWINDER SINGH
|
April 10, 2008 |
|
BAHADUR SINGH Vs. STATE OF HARYANA
|
November 5, 2008 |
|
BAHADUR SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
March 3, 2008 |
|
BAHADUR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2008 |
|
BAHADUR SINGH BHOHGAL Vs. STATE OF PUNJAB
|
March 13, 2008 |
|
BAHALI RAM AND OTHERS Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
BAJAJ ASSOCIATES Vs. VINOD KUMAR
|
August 8, 2008 |
|
BAJWA SEED STORE Vs. STATE OF PUNJAB
|
August 5, 2008 |
|
BAKSHI RAM ARORA Vs. STATE OF PUNJAB
|
April 25, 2008 |
|
BAKSHISH SINGH Vs. HARBANS SINGH
|
September 24, 2008 |
|
BAKSHISH SINGH Vs. STATE OF HARYANA
|
December 9, 2008 |
|
BAL MUKAND Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
BAL SINGH Vs. STATE BANK OF INDIA
|
July 24, 2008 |
|
BALBIR Vs. STATE OF HARYANA
|
November 12, 2008 |
|
BALBIR KAUR Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
BALBIR KAUR Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2008 |
|
BALBIR KAUR MALHI Vs. SECRETARY TO GOVT OF INDIA, NEW DELHI
|
March 13, 2008 |
|
BALBIR SINGH Vs. BANK OF BARODA
|
March 31, 2008 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2008 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
December 19, 2008 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 22, 2008 |
|
BALBIR SINGH Vs. LAKSHMI AND ORS.
|
December 16, 2008 |
|
BALBIR SINGH ALIAS BIRA Vs. STATE OF PUNJAB
|
July 28, 2008 |
|
BALBIR SINGH ANTIL Vs. UNION OF INDIA (UOI)
|
February 7, 2008 |
|
BALDEV RAJ Vs. STATE OF PUNJAB
|
July 11, 2008 |
|
BALDEV RAJ Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
|
August 26, 2008 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
February 14, 2008 |
|
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
|
November 17, 2008 |
|
BALDEV SINGH Vs. DEPUTY COMMISSIONER-CUM-COLLECTOR, NAWAN SHAHR AND OTHERS
|
April 3, 2008 |
|
BALDEV SINGH Vs. UNION OF INDIA, SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
February 4, 2008 |
|
BALDEV SINGH Vs. OM PARKASH
|
November 17, 2008 |
|
BALDEV SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
November 3, 2008 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 8, 2008 |
|
BALDEV SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
|
March 28, 2008 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
December 10, 2008 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
BALDEV SINGH AND ORS. Vs. ALKA CHHURA
|
February 20, 2008 |
|
BALDHIR SINGH Vs. STATE OF PUNJAB AND ORS
|
July 18, 2008 |
|
BALDHIR SINGH Vs. STATE OF PUNJAB
|
June 18, 2008 |
|
BALHAR CHAND Vs. STATE OF PUNJAB
|
July 1, 2008 |
|
BALJEET KAUR Vs. SUCHA SINGH
|
March 4, 2008 |
|
BALJEET SINGH Vs. MANJEET KAUR
|
August 20, 2008 |
|
BALJINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 24, 2008 |
|
BALJINDER KAUR WIFE OF GURMIT SINGH Vs. RAJESH KUMAR SON OF GURDEV SINGH
|
December 9, 2008 |
|
BALJINDER PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 18, 2008 |
|
BALJINDER SINGH TEJA Vs. PUNJAB AND HARYANA HIGH COURT
|
January 18, 2008 |
|
BALJIT Vs. STATE OF HARYANA
|
February 2, 2008 |
|
BALJIT @ SONU AND ORS., Vs. THE STATE OF HARYANA
|
February 13, 2008 |
|
BALJIT KAUR BOPARAI Vs. STATE OF PUNJAB
|
March 28, 2008 |
|
BALJIT SINGH Vs. ADDITIONAL REGISTRAR
|
February 8, 2008 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
September 30, 2008 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
August 22, 2008 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
November 20, 2008 |
|
BALJIT SINGH Vs. SPECIAL SECRETARY
|
September 18, 2008 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
May 27, 2008 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
February 26, 2008 |
|
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 19, 2008 |
|
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 18, 2008 |
|
BALRAJ SINGH Vs. STATE OF HARYANA
|
November 18, 2008 |
|
BALRAJ SINGH Vs. SHARANJIT SINGH
|
October 17, 2008 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
May 15, 2008 |
|
BALRAJ SINGH Vs. ASHOK KHEMKA
|
May 7, 2008 |
|
BALRAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 22, 2008 |
|
BALVINDER KUMAR Vs. GURU JAMESHWAR UNIVERSITY, HISSAR
|
March 3, 2008 |
|
BALWAN Vs. PANCHAYATI PIAO DHARAMSHALA AND ORS.
|
January 11, 2008 |
|
BALWAN SINGH Vs. BRAHMO
|
March 31, 2008 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
February 29, 2008 |
|
BALWANT Vs. STATE OF HARYANA
|
February 8, 2008 |
|
BALWANT RAI Vs. KARTAR CHAND
|
July 23, 2008 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
BALWANT SINGH Vs. UNION OF INDIA, MINISTRY OF DEFENCE
|
April 1, 2008 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
January 25, 2008 |
|
BALWANT SINGH Vs. SANT RAM PANNA LAL AND ORS.
|
September 19, 2008 |
|
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 7, 2008 |
|
BALWIDNER SINGH AND ANR Vs. STATE OF PUNJAB
|
July 31, 2008 |
|
BALWINDER KAUR Vs. STATE OF HARYANA
|
November 4, 2008 |
|
BALWINDER KAUR SAINI Vs. UNION OF INDIA (UOI) AND ANR.
|
July 15, 2008 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 2008 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 17, 2008 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2008 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 30, 2008 |
|
BALWINDER SINGH Vs. DIRECTOR LAND RECORD
|
August 11, 2008 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
June 13, 2008 |
|
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
|
April 25, 2008 |
|
BALWINDER SINGH ALIAS BILLA Vs. STATE OF HARYANA
|
November 12, 2008 |
|
BANSAL FERTIZLIER, MANSA Vs. STATE OF PUNJAB
|
December 22, 2008 |
|
BANSAL INDIA (PVT.) LIMITED Vs. STATE OF HARYANA AND ORS.
|
March 3, 2008 |
|
BANSI LAL Vs. PRESIDING OFFICER AND ANOTHER
|
March 20, 2008 |
|
BANT SINGH ALIAS BALWANT SINGH Vs. RAGHUBIR SINGH
|
August 20, 2008 |
|
BANWARI Vs. STATE OF HARYANA
|
August 21, 2008 |
|
BANWARI LAL Vs. RAM PARKASH
|
September 16, 2008 |
|
BANWARI LAL TANEJA Vs. RAKESH KUMAR
|
December 1, 2008 |
|
BAREH COOPERATIVE AGRICULTURAL CO-OPERATIVE SOCIETY LTD BAREH, TEHSIL MANSA, DISTRICT BATHINDA Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 2008 |
|
BARINDER PAL SINGH Vs. STATE OF UNION TERRITORY
|
January 7, 2008 |
|
BASANT GOPAL SHARMA Vs. AMAR NATH GUPTA
|
August 4, 2008 |
|
BASANT KUMAR Vs. ROMESH KUMAR DEORA
|
January 29, 2008 |
|
BASANT LAL Vs. SUMEDHA KATARIA ADMINISTRATOR
|
August 4, 2008 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
July 4, 2008 |
|
BASIR MOHAMMAD Vs. STATE OF HARYANA
|
May 2, 2008 |
|
BASTAR Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
BASUDEV YADAV Vs. STATE OF HARYANA
|
January 21, 2008 |
|
BAWA SINGH Vs. HARNAM SINGH
|
May 27, 2008 |
|
BAYER CROP SCIENCE LIMITED Vs. SATPAUL GUPTA
|
February 22, 2008 |
|
BEANT LAL Vs. RADHEY SHAM
|
May 29, 2008 |
|
BEENAWANTI ALIAS PARAMJIT KAUR Vs. PARAMJIT KAUR
|
July 17, 2008 |
|
BEER SINGH Vs. STATE OF HARYANA
|
April 30, 2008 |
|
BEGA AND ORS. Vs. BIR SINGH AND ORS.
|
May 26, 2008 |
|
BHAG SINGH Vs. STATE OF PUNJAB AND ANR.
|
March 17, 2008 |
|
BHAG SINGH AND OTHERS Vs. PREM SINGH AND OTHERS
|
February 27, 2008 |
|
BHAGAT SINGH Vs. BALIHAR SINGH AND ORS.
|
April 11, 2008 |
|
BHAGO Vs. KASHMIRO
|
December 1, 2008 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
January 21, 2008 |
|
BHAGWAN SARUP Vs. STATE OF PUNJAB
|
May 1, 2008 |
|
BHAGWAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 22, 2008 |
|
BHAGWANA Vs. TARA CHAND AND ORS.
|
January 18, 2008 |
|
BHAGWANT LAL Vs. STATE OF PUNJAB
|
November 17, 2008 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
February 28, 2008 |
|
BHAGWANT SINGH Vs. FOOD CORPORATION OF INDIA
|
April 10, 2008 |
|
BHAJAN KAUR Vs. TARLOK SINGH
|
November 12, 2008 |
|
BHAJAN LAL AND ANOTHER Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
|
September 18, 2008 |
|
BHAJAN SINGH ALIAS GHOLA Vs. STATE OF PUNJAB
|
January 16, 2008 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. S P S RATHORE AND OTHERS
|
April 1, 2008 |
|
BHARAJ INDUSTIES Vs. PUNJAB FINANCIAL CORPORATION
|
April 10, 2008 |
|
BHARAT COMMERCE & INDUSTRIES LTD Vs. UNION OF INDIA
|
December 3, 2008 |
|
BHARAT HOTELS LTD Vs. STATE OF HARYANA
|
August 21, 2008 |
|
BHARAT KUMAR Vs. STATE OF PUNJAB
|
December 5, 2008 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF PUNJAB AND ANR.
|
November 5, 2008 |
|
BHARAT RAM SARPANCH Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2008 |
|
BHARPAI Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH
|
July 23, 2008 |
|
BHARTI AIRTEL LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 24, 2008 |
|
BHARTI ARORA Vs. PRESIDING OFFICER
|
May 19, 2008 |
|
BHATERI DEVI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS.
|
April 2, 2008 |
|
BHATIA CLOTH HOUSE Vs. RAJ KUMAR GUPTA
|
July 30, 2008 |
|
BHIM KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
February 19, 2008 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
March 27, 2008 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
January 28, 2008 |
|
BHIWANI RICE MILLS, NABHA ROAD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
|
December 18, 2008 |
|
BHOLA RAM Vs. STATE OF PUNJAB
|
February 19, 2008 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
BHOLA SINGH Vs. GURCHARAN SINGH AND ANR.
|
February 5, 2008 |
|
BHOOP SINGH Vs. COLLECTOR
|
April 24, 2008 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
August 22, 2008 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
September 22, 2008 |
|
BHUPINDER SINGH Vs. STATE BANK OF PATIALA
|
March 25, 2008 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
April 4, 2008 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
January 21, 2008 |
|
BHURA RAM S/O JAI RAM R/O NANGAL Vs. STATE OF PUNJAB
|
November 17, 2008 |
|
BHURU ALIAS BHURA RAM Vs. SUBE SINGH
|
March 17, 2008 |
|
BIBI HARBHAJAN KAUR ETC Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2008 |
|
BIHARA SINGH Vs. STATE OF PUNJAB
|
March 10, 2008 |
|
BIJAY KUMAR Vs. SHRI SANATAN DHARAM HIGH SCHOOL BHIWANI
|
March 12, 2008 |
|
BIJENDER SINGH Vs. CHAND SINGH
|
August 28, 2008 |
|
BILLU Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
BIMAL KUMAR Vs. AJAY KUMAR
|
May 28, 2008 |
|
BINA KUMARI Vs. IRCON INTERNATIONAL LTD
|
December 11, 2008 |
|
BIR BHAN Vs. ADDITIONAL CIVIL JUDGE
|
September 17, 2008 |
|
BIR SINGH Vs. STATE OF HARYANA
|
December 12, 2008 |
|
BIRBATI RANI Vs. STATE BANK OF PATIALA AND ORS.
|
May 12, 2008 |
|
BIRHI KALAN L&C CO-OP. SOCIETY LTD Vs. STATE OF HARYANA
|
August 22, 2008 |
|
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. KESHAV LAL
|
May 6, 2008 |
|
BIRMATI Vs. THE STATE OF HARYANA AND ORS.
|
January 23, 2008 |
|
BLOWELL AUTO (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 2008 |
|
BODH RAJ AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES & OTHERS
|
October 1, 2008 |
|
BRAHAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 10, 2008 |
|
BRIG. SASSI INDER SINGH Vs. STATE OF PUNJAB
|
November 26, 2008 |
|
BRIJ LAL Vs. STATE OF HARYANA
|
April 1, 2008 |
|
BRIJ LAL GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 6, 2008 |
|
BUREAU OF INDIAN STANDARS (NRO) CLERICAL CADRE EMPLOYEES UNION (REGD.) Vs. BUREAU OF INDIAN STANDARDS (BIS) AND ORS.
|
February 8, 2008 |
|
C C I CEMENT FACTORY MENS UNION (INTUC) (REGD ) AND OTHERS Vs. GOVERNMENT OF INDIA AND OTHERS
|
October 23, 2008 |
|
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA & SIDDA, NEW DELHI Vs. JANAK RAJ AND ANOTHER
|
September 26, 2008 |
|
CENTURY METAL RECYCLING PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 31, 2008 |
|
CHAMAN LAL Vs. STATE OF HARYANA
|
February 14, 2008 |
|
CHAMAN LAL AMAR NATH & CO. Vs. COMMISSIONER OF INCOME TAX
|
September 23, 2008 |
|
CHAMAN SINGH BHATOA Vs. STATE OF PUNJAB
|
February 18, 2008 |
|
CHAMPA RANI Vs. DHANDEV SINGH
|
November 6, 2008 |
|
CHANAN SINGH Vs. SURJIT SINGH
|
December 9, 2008 |
|
CHANAN SINGH Vs. THE STATE OF HARYANA
|
February 14, 2008 |
|
CHAND KAUR Vs. STATE OF HARYANA
|
February 18, 2008 |
|
CHAND PARKASH VIJ Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2008 |
|
CHAND RAM Vs. STATE OF HARYANA AND ANOTHER
|
August 18, 2008 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
February 26, 2008 |
|
CHANDAN Vs. INDER SINGH AND ORS.
|
October 4, 2008 |
|
CHANDER Vs. STATE OF HARYANA
|
May 16, 2008 |
|
CHANDER KANTA SHARMA Vs. U H B V N & OTHERS
|
November 27, 2008 |
|
CHANDER SINGH Vs. STATE OF PUNJAB
|
March 19, 2008 |
|
CHANDER SINGH DALAL Vs. HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LIMITED THROUGH ITS MANAGING DIRECTOR AND ORS.
|
February 25, 2008 |
|
CHANDGI RAM Vs. UNION OF INDIA (UOI) AND ORS.
|
February 28, 2008 |
|
CHANDI RAM AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2008 |
|
CHANDIGARH ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
July 18, 2008 |
|
CHANDIGARH ADMINISTRATION Vs. AMRITPAL SINGH AND ANOTHER
|
July 9, 2008 |
|
CHANDIGARH ADMINISTRATION Vs. RAVINDER SINGH AND OTHERS
|
May 8, 2008 |
|
CHANDIGARH ADMINISTRATION THROUGH ITS SECRETARY, DEPARTMENT OF MEDICAL EDUCATION RESEARCH AND ANR. Vs. ANITA KUMARI AND ORS.
|
January 16, 2008 |
|
CHANDIGARH ELECTRICITY DEPARTMENT Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES
|
February 20, 2008 |
|
CHANDNI PABBY Vs. PUNJAB UNIVERSITY
|
October 1, 2008 |
|
CHANDRIMA KAUSHAL Vs. STATE OF HARYANA AND OTHERS
|
October 23, 2008 |
|
CHANNA Vs. STATE OF PUNJAB
|
March 11, 2008 |
|
CHARAN DASS Vs. STATE OF HARYANA
|
August 4, 2008 |
|
CHARANJIT KAUR Vs. STATE OF PUNJAB
|
February 29, 2008 |
|
CHARANJIT KAUR ALIAS PANDHERO Vs. STATE OF PUNJAB
|
April 23, 2008 |
|
CHARANJIT SINGH Vs. BRIJ MOHAN GUPTA
|
February 4, 2008 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
March 26, 2008 |
|
CHATTAR SINGH SON OF SH. SADHA SINGH CULTIVATOR, RESIDENT OF VILLAGE AMUPUR Vs. THE STATE OF HARYANA
|
March 5, 2008 |
|
CHAUHAN D S Vs. FOOD CORPORATION
|
January 23, 2008 |
|
CHET RAM Vs. AMAR NATH
|
September 17, 2008 |
|
CHHIDA RAM Vs. RISHI RAJ
|
December 10, 2008 |
|
CHHINDERPAL KAUR Vs. AMRITPAL SINGH
|
December 18, 2008 |
|
CHHINDERPAL KAUR SEKHON AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2008 |
|
CHHOTU RAM Vs. STATE OF HARYANA
|
July 4, 2008 |
|
CHIEF ADMINISTRATOR, HUDA Vs. OM AUTOMOBILES
|
November 20, 2008 |
|
CHIEF ENGINEER, RSD, IRRIGATION WORKS AND ANOTHER Vs. SURESH KUMAR AND ANOTHER
|
October 15, 2008 |
|
CHINDER Vs. STATE OF PUNJAB
|
May 12, 2008 |
|
CHIRANJI LAL LAKHAMI CHAND MALOUT Vs. STATE OF PUNJAB
|
February 5, 2008 |
|
CHRYSALIS INTERNATIONAL (P) LTD Vs. STATE OF HARYANA
|
August 29, 2008 |
|
CHUMBER TEXTILES Vs. STATE OF PUNJAB AND ANR.
|
January 29, 2008 |
|
CHUNNI LAL Vs. GOBIND RAM
|
February 27, 2008 |
|
CIT Vs. AVTAR SINGH
|
February 14, 2008 |
|
CIT Vs. VANAIK SPG MILLS LTD
|
April 10, 2008 |
|
CIT Vs. S R M COTTON AND OIL MILLS
|
July 24, 2008 |
|
CIT Vs. SURJIT SINGH
|
March 12, 2008 |
|
CIT Vs. NAHAR SPINNING MILLS LTD
|
February 25, 2008 |
|
CIT Vs. ALPHA TOYO LTD
|
February 29, 2008 |
|
CIT Vs. NAHAR EXPORTS LTD
|
March 26, 2008 |
|
CIT Vs. HIMACHAL AGRO FOODS LTD
|
April 3, 2008 |
|
CIT Vs. ANAND AFFILIATES
|
December 9, 2008 |
|
CIT Vs. TIKKA RAM THROUGH L/H SMT MUNNI DEVI
|
May 6, 2008 |
|
CIT Vs. JARNAIL SINGH
|
May 12, 2008 |
|
CIT Vs. GIAN CHAND BHAJAN LAL
|
February 5, 2008 |
|
CIT Vs. RAI BAHADUR KISHORE CHAND AND SONS
|
February 13, 2008 |
|
CITY CLINIC PVT. LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
March 24, 2008 |
|
CLASS INDIA LTD Vs. A K CHOPRA
|
March 10, 2008 |
|
COCA COLA INDIA INC. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 17, 2008 |
|
COL (RETD ) DALJIT SINGH AND ORS Vs. M C CHANDIGARH AND ORS
|
December 22, 2008 |
|
COL. SATWANT SINGH Vs. SMT. UMA BAKSHI
|
September 15, 2008 |
|
COLONEL PARTAP SINGH (RETD.) Vs. UNION OF INDIA (UOI) AND ANR.
|
February 29, 2008 |
|
COMMISSIONER OF C EX , CHANDIGARH Vs. SHAKTI ROLL COLD STRIPS PVT LTD
|
July 7, 2008 |
|
COMMISSIONER OF C EX , CHANDIGARH Vs. NIRMAL KUMAR AGGARWAL
|
July 7, 2008 |
|
COMMISSIONER OF C EX , DELHI-III, GURGAON Vs. NORTHERN MINERALS LIMITED
|
July 4, 2008 |
|
COMMISSIONER OF C EX , JALANDHAR Vs. PIONEER AGRO EXTRACTS LTD
|
July 1, 2008 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. NAMDEV PIPES LTD
|
January 28, 2008 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. A S T PAPER MILLS LTD
|
February 18, 2008 |
|
COMMISSIONER OF C EX , PANCHKULA Vs. MALCOM PHARMACEUTICALS
|
February 20, 2008 |
|
COMMISSIONER OF C EX , ROHTAK Vs. S K GUPTA
|
January 31, 2008 |
|
COMMISSIONER OF C EX, LUDHIANA Vs. OCEAN METALS (P) LTD
|
September 9, 2008 |
|
COMMISSIONER OF C. EX. Vs. J.C.T. LIMITED
|
September 23, 2008 |
|
COMMISSIONER OF C. EX. Vs. B.H.P. ENGINEERS LTD.
|
September 9, 2008 |
|
COMMISSIONER OF C. EX. Vs. UNITED PLASTOMERS
|
February 20, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
|
February 18, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHANTI FASTNERS
|
February 8, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. S.K. SACKS (P) LTD
|
January 22, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BATALA CITI CABLE PVT. LTD.
|
November 28, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AKASH KUMAR
|
October 31, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GURU NANAK DEV ELECTRICALS
|
November 27, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. APSO PREFABS PVT. LTD.
|
February 19, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ESCORTS LIMITED (TED)
|
February 15, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN POLYSTER LINES
|
October 31, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NAND MANGAL STEELS LTD.
|
February 22, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK STEELS LTD.
|
August 11, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ONKAR TRAVELS (P) LTD.
|
January 17, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. JANTA TRAVELS (P) LTD.
|
August 11, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NEEPAZ STEELS LTD
|
July 4, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE, COMMISSIONERATE Vs. VARDHMAN INDIA PRODUCTS
|
August 21, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. TEE SONS KNITWEARS
|
August 27, 2008 |
|
COMMISSIONER OF CUS , AMRITSAR Vs. GURDIP SINGH
|
October 22, 2008 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. RAJA IMPEX (P) LTD
|
April 23, 2008 |
|
COMMISSIONER OF GIFT TAX Vs. OM PARKASH MUNJAL
|
December 10, 2008 |
|
COMMISSIONER OF GIFT TAX Vs. OM PARKASH MUNJAL
|
December 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. JINDAL STEEL & POWER LTD.
|
September 2, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NIRANJAN LAL VERMA
|
November 20, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. GREATWAYS (P) LTD.
|
February 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SUKHPAL SINGH
|
September 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DARSHAN KUMAR
|
April 22, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE SUPPLY
|
November 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARDAYAL SINGH (HUF)
|
July 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS
|
August 11, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KANIN (INDIA) BEHIND AARTI STEELS LTD.
|
September 9, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES LTD.
|
July 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 23, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AVI-OIL INDIA (P) LTD.
|
July 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PARBHAT KUMAR
|
November 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. EVELINE INTERNATIONAL
|
October 16, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. LAUL TRANSPORT CORPORATION
|
July 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. IQBAL SINGH & CO.
|
September 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORT LTD.
|
March 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CARPET INDIA
|
July 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. S.R.M. COTTON & OIL MILLS
|
July 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PARMESHWARI DASS SAT PAL BARNALA
|
July 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ASSISTANT MANAGER (ACCOUNTS), FOOD
|
August 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. H.F.C.L. INFOTEL LTD.
|
January 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. IMPEL FORGE & ALLIED INDUSTRIES LTD.
|
December 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PANKAJ MUNJAL FAMILY TRUST
|
July 9, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ARIHANT COTSYN LTD.
|
November 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SURINDER PAL NAYAR
|
April 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN OIL & GENERAL MILLS
|
November 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR
|
November 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO-OPERATIVE BANK LTD.
|
March 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARPAL SINGH
|
January 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME BUILDERS
|
March 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SSP P. LTD.
|
February 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH AND CO.
|
January 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RHODOEN SILK MILLS (P) LTD.
|
February 19, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAMCO INTERNATIONAL
|
December 8, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KHALSA DEWAN
|
January 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. JAI PARKASH
|
March 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AMRIK SINGH
|
February 6, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
|
February 19, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SEPTU INDIA (P) LTD
|
February 6, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH CHANDER GOYAL
|
March 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. TEK RAM
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD
|
February 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED RICE LAND LTD.
|
May 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR ARYA
|
April 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. M.P. SINGH
|
March 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARBANS LAL SARNA
|
December 23, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. M P SINGH
|
March 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
|
January 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LTD.
|
September 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL AND SONS (EP) LTD.
|
September 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. O.P. MIGLANI
|
September 2, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDER AGRO CHEMICALS LIMITED
|
October 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAHESH CHANDRA SHARMA
|
October 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND AFFILIATES
|
December 9, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PREMWATI
|
May 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BALWANT RAI
|
April 11, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAJIV GARG,
|
July 22, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN PAL, HUF
|
February 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. EXCEL SOFTECH LTD.
|
July 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH KUMAR, MUKESH KUMAR L/H OF LATE MOHAR SINGH
|
July 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI RAM (DECD.) THROUGH L/H DHARAM PAL
|
July 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARDWARI LAL (HUF)
|
March 26, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAJNISH NATH AGGARWAL
|
March 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. LIBERTY GROUP MARKETING DIVISION
|
April 22, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ANCHI DEVI
|
March 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. GURNAM SINGH
|
April 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DEPUTY CHIEF ACCOUNTS OFFICER, MARKFED
|
February 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AVINASH CHANDER SHARMA
|
April 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MALTAX MALSERS LTD.
|
July 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PARAS RICE MILLS
|
September 16, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AVTAR SINGH
|
February 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN GUPTA
|
May 20, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH RICE MILLS
|
July 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH
|
April 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. IMPROVEMENT TRUST, MOGA
|
October 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PORRITTS SPENCER (ASIA) LTD.
|
November 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AMRIT SOAP CO.
|
November 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS (ASR.) (P) LTD.
|
December 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. OM OVERSEAS
|
March 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AMAR NATH
|
April 11, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MATHANA MODEL CO-OP. CREDIT & SERVICE
|
February 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BHOOP RAM DAGAR, HUF
|
April 8, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNEET SINGH
|
February 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CARPET INDIA
|
May 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. JINDAL FINE INDUSTRIES
|
September 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
|
November 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SHOBHA RANI SHAH
|
September 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR
|
February 19, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. N.S. BAKSHI
|
April 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HIMACHAL AGRO FOODS LTD.
|
April 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. JARNAIL SINGH
|
May 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PML INDUSTRIES LTD.
|
May 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HAZARI LAL
|
December 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HERO CYCLES LTD.
|
December 9, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA C. M. RELIEF FUND
|
December 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHANI INDIA LTD.
|
December 16, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. TIKKA RAM THROUGH L/H SMT. MUNNI DEVI
|
May 6, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MEHTA ENGINEERS LTD.
|
February 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KHALSA RURAL HOSPITAL & NURSING TRAINING
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. GIAN CHAND BHAJAN LAL
|
February 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR KISHORE CHAND & SONS
|
February 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CHEEMA FILLING STATION
|
February 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SAJUMA CO-OPERATIVE CREDIT & SERVICE SOCIETY
|
February 22, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.
|
April 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. P.K. INDUSTRIES
|
March 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ALPHA TOYO LTD.
|
February 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORTS LTD.
|
March 26, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DUA & ASSOCIATES (P) LTD.
|
March 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH
|
March 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
|
February 25, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS LTD.
|
August 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ISHER SINGH, CONTRACTOR
|
July 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SANDEEP BUS SERVICE (P) LTD.
|
August 6, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SANJIV KUMAR
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LTD.
|
November 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MARUDHAR CHEMICALS & PHARMACEUTICALS (P)
|
April 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD
|
August 14, 2008 |
|
COMMISSIONER OF INCOME TAX - I, LUDHIANA Vs. HAKAM SINGH
|
September 23, 2008 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. DINESH JAIN
|
December 12, 2008 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. SABHARWAL ELECTRONICS
|
October 16, 2008 |
|
COMMISSIONER OF INCOME TAX, LUDHIANA Vs. GURMAIL SINGH
|
August 25, 2008 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. IMPROVEMENT TRUST
|
December 22, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. SHAMMI BANSAL
|
September 9, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. KANHI RAM SIHI
|
October 17, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. BEGUM MUNAWAR-UL-NISHA
|
December 22, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. SHANTI PARSHAD JAIN
|
July 8, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI MAHAJAN
|
September 9, 2008 |
|
COMMISSIONER, CENTRAL EXCISE Vs. SIMPLEX PHARMA PVT. LTD
|
January 14, 2008 |
|
COMMR. OF C. EX. Vs. NARINDER ARORA AND ASSOCIATES
|
December 3, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
February 15, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
April 25, 2008 |
|
COURT ON ITS OWN MOTION Vs. M.L. SHARMA
|
September 24, 2008 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB & ANR
|
October 4, 2008 |
|
CWT Vs. MEENAKSHI MAHAJAN
|
September 9, 2008 |
|
D A V COLLAGE TRUST Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 25, 2008 |
|
D D VERMA Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2008 |
|
D S CHAWLA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND OTHERS
|
April 24, 2008 |
|
D S MECHANICAL WORKS Vs. STATE BANK OF INDIA
|
April 3, 2008 |
|
DAAN KAUR AND OTHERS Vs. GRAM PANCHAYAT, MANANA AND OTHERS
|
August 4, 2008 |
|
DAFFADAR RANVIJAY SINGH Vs. UNION OF INDIA AND OTHERS
|
February 11, 2008 |
|
DAI TARI JATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 14, 2008 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. POONAM VASHISTH
|
December 2, 2008 |
|
DAL CHAND Vs. OMKAR SAROOP
|
August 1, 2008 |
|
DALBIR SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
|
May 30, 2008 |
|
DALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
|
January 24, 2008 |
|
DALBIR SINGH S/O ARJAN SINGH, R/O MOHALLA GOGALPURA, TARA TARAN Vs. THE STATE OF PUNJAB
|
March 28, 2008 |
|
DALIP KAUR Vs. ZORA SINGH
|
April 21, 2008 |
|
DALIP KUMAR GHAI Vs. DALJIT SINGH BOPARAI
|
December 10, 2008 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
December 19, 2008 |
|
DALIP SINGH Vs. MAM CHAND AND ANOTHER
|
March 18, 2008 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
March 10, 2008 |
|
DALIP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 22, 2008 |
|
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER TAXATION, PUNJAB AND OTHERS
|
March 19, 2008 |
|
DALJIT KAUR Vs. SURJIT SINGH
|
December 16, 2008 |
|
DALJIT SINGH Vs. M.C. CHANDIGARH
|
December 22, 2008 |
|
DALJIT SINGH Vs. U.T. CHANDIGARH
|
December 3, 2008 |
|
DALJIT SINGH @ FOZZI Vs. STATE OF HARYANA
|
November 20, 2008 |
|
DALJIT SINGH AND ANR. Vs. STATE OF PUNJAB
|
February 1, 2008 |
|
DALJIT SINGH GREWAL Vs. STATE OF PUNJAB AND OTHERS
|
September 26, 2008 |
|
DALJIT SINGH S/O SHINGARA SINGH R/O VILLAGE KHATAULI, P.S. JULKAN, DISTRICT PATIALA Vs. THE STATE OF HARYANA
|
March 27, 2008 |
|
DARA SINGH Vs. STATE OF HARYANA
|
September 3, 2008 |
|
DARBARA SINGH Vs. TARA CHAND
|
December 18, 2008 |
|
DARSHAN KAUR Vs. SURJIT SINGH
|
July 14, 2008 |
|
DARSHAN KAUR AND ANOTHER Vs. SURJIT SINGH
|
July 14, 2008 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
May 22, 2008 |
|
DARSHAN LAL Vs. RAJINDER KUMAR
|
January 16, 2008 |
|
DARSHAN LAL Vs. JASWANT SINGH
|
October 17, 2008 |
|
DARSHAN LAL GULATI Vs. COMMISSIONER OF INCOME TAX AND ANR.
|
March 19, 2008 |
|
DARSHAN RAM ALIAS KALA Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 8, 2008 |
|
DARSHAN SINGH Vs. RAM SINGH
|
August 4, 2008 |
|
DARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
March 17, 2008 |
|
DARSHAN SINGH RAI Vs. UNION OF INDIA AND OTHERS
|
March 13, 2008 |
|
DARSHAN SINGH S/O JOGINDER SINGH Vs. STATE OF HARYANA
|
September 19, 2008 |
|
DARSHAN SINGH; AJAY KUMAR; GURDIAL Vs. BHAKRA BEAS MANAGEMENT BOARD; BHAKRA BEAS MANAGEMENT BOARD; BHAKRA BEAS MANAGEMENT BOARD
|
May 8, 2008 |
|
DARSHANA DEVI Vs. STATE OF HARYANA AND ORS.
|
December 24, 2008 |
|
DASHINDER SINGH AND ANR. Vs. STATE OF HARYANA
|
January 15, 2008 |
|
DASU RAM NAUTAN DASS Vs. STATE OF PUNJAB AND ANR.
|
August 25, 2008 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
May 28, 2008 |
|
DAYA NAND Vs. UNION OF INDIA (UOI) AND ORS.
|
February 13, 2008 |
|
DAYA NAND Vs. STATE BANK OF INDIA
|
October 31, 2008 |
|
DAYA NAND Vs. STATE OF HARYANA
|
February 14, 2008 |
|
DAYA SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 15, 2008 |
|
DAYA SINGH Vs. CIT
|
December 15, 2008 |
|
DAYAL SINGH Vs. HARDIP SINGH
|
November 11, 2008 |
|
DEBI PRASAD MISHRA Vs. BALUJA FOREX PRIVATE LIMITED
|
July 1, 2008 |
|
DEEPA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 2008 |
|
DEEPA RANI SHARMA Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2008 |
|
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 13, 2008 |
|
DELHI-ASSAM ROADWAYS CORPN. LTD Vs. SITA RAM AGGARWAL
|
January 11, 2008 |
|
DES RAJ Vs. COMMISSIONER AND OTHERS
|
May 13, 2008 |
|
DES RAJ CHELA SATGURU KIRPA NAND JI Vs. STATE OF HARYANA
|
December 16, 2008 |
|
DESH PAL Vs. STATE OF HARYANA
|
January 25, 2008 |
|
DESH SEWAK FOUNDRY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
February 25, 2008 |
|
DEV SAMAJ SOCIETY Vs. BIMLA RANI
|
October 16, 2008 |
|
DEV SAMAJ SOCIETY Vs. SUDHIR KUMAR
|
November 10, 2008 |
|
DEV SAMAJ SOCIETY (REGISTERED) Vs. LALITA RANI
|
November 10, 2008 |
|
DEV SINGH AND ORS Vs. STATE OF PUNJAB
|
March 10, 2008 |
|
DEVANDER SAGAR Vs. STATE OF HARYANA
|
March 12, 2008 |
|
DEVANSHI SHARMA Vs. PANJAB UNIVERSITY AND OTHERS
|
November 3, 2008 |
|
DEVI SINGH Vs. STATE OF HARYANA
|
December 12, 2008 |
|
DEVINDE SINGH Vs. FOOD CORPORATION OF INDIA
|
March 28, 2008 |
|
DEVINDER KAUR TOOR Vs. KIRPAL SINGH
|
August 6, 2008 |
|
DEVINDER SINGH Vs. RAMBHA DEVI
|
December 24, 2008 |
|
DEVINDER SINGH @ BINDER Vs. STATE OF PUNJAB
|
August 19, 2008 |
|
DEVINDER SINGH MALIK Vs. HARYANA POWER GENERATION CORPORATION LIMITED, PANCHKULA AND ORS
|
January 10, 2008 |
|
DHAN RAJ AND ANR. Vs. SAT PAL AND ANR.
|
March 24, 2008 |
|
DHAN SINGH Vs. KANWAR BHAN
|
November 3, 2008 |
|
DHANMANTI DEVI Vs. STATE OF HARYANA
|
August 13, 2008 |
|
DHANPAT SINGH Vs. STATE OF HARYANA
|
February 27, 2008 |
|
DHARAM CHAND AND ORS. Vs. STATE OF PUNJAB
|
January 28, 2008 |
|
DHARAM KAUR Vs. STATE OF PUNJAB
|
September 1, 2008 |
|
DHARAM LAL Vs. PUNJAB NATIONAL BANK
|
January 25, 2008 |
|
DHARAM PAL Vs. UNION TERRITORY
|
January 7, 2008 |
|
DHARAM PAL Vs. UNION OF INDIA
|
December 8, 2008 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
December 9, 2008 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
March 19, 2008 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
August 6, 2008 |
|
DHARAM SINGH Vs. COLLECTOR, KARNAL AND OTHERS
|
August 20, 2008 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
May 6, 2008 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
July 10, 2008 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA
|
October 17, 2008 |
|
DHARAMPAL Vs. NAND SINGH
|
July 7, 2008 |
|
DHARAMPAL Vs. PRESIDING OFFICER AND ANOTHERS
|
February 13, 2008 |
|
DHARAMPAL KANSAL Vs. INDIAN OIL CORPORATION LIMITED
|
April 3, 2008 |
|
DHARAMVIR Vs. KHAZANCHI DASS
|
September 29, 2008 |
|
DHARAMVIR AND ORS. Vs. KHAZANCHI DASS
|
September 25, 2008 |
|
DHARMINDER Vs. STATE OF HARYANA AND ANR.
|
February 5, 2008 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2008 |
|
DHOLA DEVI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 3, 2008 |
|
DHYAN SINGH Vs. UNION OF INDIA
|
October 17, 2008 |
|
DIDAR MASIH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
July 16, 2008 |
|
DILAWAR SINGH @ KALA Vs. STATE OF PUNJAB
|
July 23, 2008 |
|
DILBAG SINGH Vs. THE CHAUDHARY DEVI LAL UNIVERSITY AND ORS.
|
February 22, 2008 |
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DILBAG SINGH Vs. STATE OF UNION TERRITORY
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April 28, 2008 |
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DILBAGH SINGH Vs. CHIEF ELECTION COMMISSIONER
|
May 23, 2008 |
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DILBAGH SINGH Vs. CENTRAL ADMN TRIBUNAL, CHANDIGARH AND OTHERS
|
February 12, 2008 |
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DILBAGH SINGH Vs. STATE OF PUNJAB
|
February 1, 2008 |
|
DILSHER SINGH Vs. UNION OF INDIA
|
December 17, 2008 |
|
DIMPLE Vs. STATE OF PUNJAB
|
July 11, 2008 |
|
DIMPLE @ DIMPU @ GURCHARAN Vs. STATE OF PUNJAB
|
December 3, 2008 |
|
DINESH Vs. STATE OF HARYANA
|
September 30, 2008 |
|
DINESH @ CHUCHA Vs. STATE OF HARYANA
|
October 3, 2008 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
March 25, 2008 |
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DINESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
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DINESH SHARMA Vs. HIGH COURT OF PUNJAB AND HARYANA
|
March 31, 2008 |
|
DINESH TRADING COMPANY Vs. MAHABIR PARSHAD
|
September 5, 2008 |
|
DIRECTOR Vs. SURINDER KUMAR
|
April 29, 2008 |
|
DIRECTOR Vs. RAGHBIR SINGH
|
April 29, 2008 |
|
DIRECTOR GENERAL OF POLICE, HARYANA, PANCHKULA AND OTHERS Vs. PARAMJIT SINGH AND OTHERS
|
February 19, 2008 |
|
DIRECTOR SECONDARY EDUCATION Vs. ROSHAN LAL
|
April 21, 2008 |
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DIRECTOR, CENTRAL SHEEP BREEDING FARM, HISAR Vs. PRESIDENT, DISTRICT AGRICULTURE WORKERS UNION, HISAR AND ANOTHER
|
April 28, 2008 |
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DIRECTOR/MEDICAL SUPERINTENDENT, FRANCES NEWTON HOSPITAL, FEROZEPUR CANTT Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER
|
October 22, 2008 |
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DISTRICT MANAGER, HARYANA AGRO INDUSTRIES CORPORATION LTD., KAITHAL Vs. WORKMAN, BHIRA RAM
|
July 2, 2008 |
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DISTRICT TOWN PLANNER Vs. HUKAM SINGH
|
November 6, 2008 |
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DISTRICT TRANSPORT COOPERATIVE SOCIETY Vs. STATE OF PUNJAB
|
January 11, 2008 |
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DIVISIONAL FOREST OFFICER Vs. MOHD HANIF
|
October 21, 2008 |
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DIVISIONAL FOREST OFFICER Vs. MANGAT RAM & ANOTHER
|
November 10, 2008 |
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DIVISIONAL FOREST OFFICER AND ANOTHER Vs. CHAMAN AND ANOTHER
|
November 6, 2008 |
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DIVISIONAL FOREST OFFICER, BHIWANI Vs. RAJBIR
|
December 2, 2008 |
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DIVISIONL FOREST OFFICER Vs. JAGAT SINGH
|
November 6, 2008 |
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DR. (MAJOR) MRS. SUPARNA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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January 23, 2008 |
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DR. INDER BALA MALHOTRA Vs. HARYANA POWER GENERATION CORPORATION LIMITED
|
May 13, 2008 |
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DR. LOK RAJ AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
March 12, 2008 |
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DR. RAJIV SHARMA Vs. STATE OF PUNJAB
|
January 21, 2008 |
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DR. SARITA MAGU AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 16, 2008 |
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DRIPLEX WATER ENGINEERING INTERNATIONAL PVT LTD , FARIDABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, HARYANA
|
December 8, 2008 |
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DUNGAR DASS AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
|
February 15, 2008 |
|
DWARKA DASS Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
DWARKA DASS Vs. PUNJAB HANDLOOM WEAVERS CO-OP, SOCIETY LTD
|
August 27, 2008 |
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E.H.C. BALJIT SINGH Vs. STATE OF HARYANA AND ORS.
|
September 22, 2008 |
|
EJAJ HUSSAIN JEDI @ JAJJU BABA Vs. HARYANA WAKF BOARD
|
December 15, 2008 |
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ELECTRONICS SYSTEMS PUNJAB LIMITED Vs. STATE OF PUNJAB
|
February 11, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. NARAIN AUTO AGENCY AND ANOTHER
|
September 2, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. PUNJAB STEEL ROLLING MILLS
|
November 26, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. RAVTI RAMAN GUPTA (DIRECTOR)
|
January 24, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI TEXTILE MILLS, KASHMIR ROAD, AMRITSAR
|
December 19, 2008 |
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ENCHANTE JEWELLERY & GEMS LIMITED Vs. ESTATE OFFICER-II, HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 15, 2008 |
|
ENCHANTED WOODS CLUB LTD. Vs. UNION OF INDIA (UOI)
|
July 29, 2008 |
|
ENN ESS ELECTRONICS JALANDHAR Vs. HARBANS KAUR
|
August 14, 2008 |
|
ER B B AGGARWAL Vs. STATE OF PUNJAB AND ANOTHER
|
November 17, 2008 |
|
ER K C VERMA Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 14, 2008 |
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EROS CITY DEVELOPERS PRIVATE LTD Vs. STATE OF HARYANA
|
January 21, 2008 |
|
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. HEM RAJ
|
October 17, 2008 |
|
ESTATE OFFICER, HUDA Vs. PRITAM KAUR
|
November 25, 2008 |
|
EVERGREEN BUS SERVICE (REGD ) Vs. STATE OF PUNJAB
|
March 25, 2008 |
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EX CONSTABLE JAGAN SINGH Vs. DIRECTOR GENERAL OF POLICE, HARYANA ETC
|
September 16, 2008 |
|
EX CONSTABLE MUKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2008 |
|
EX CONSTABLE RAJIV KUMAR Vs. UNION OF INDIA AND OTHERS
|
February 5, 2008 |
|
EX NAIB SUBEDAR RANJIT SINGH Vs. UNION OF INDIA
|
December 19, 2008 |
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EX NAIK KISHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
March 27, 2008 |
|
EX SEP KARAN SINGH Vs. UNION OF INDIA AND OTHERS
|
March 11, 2008 |
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EX SEPOY BHOLA RAM Vs. UNION OF INDIA AND OTHERS
|
March 27, 2008 |
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EX- INSPECTOR KAMALJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
April 7, 2008 |
|
EX-CONSTABLE KULWANT SINGH Vs. STATE OF PUNJAB
|
August 4, 2008 |
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EX-NAIK MOHAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 4, 2008 |
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EX-RIFLEMAN KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
|
October 30, 2008 |
|
EX-SEP RAM SINGH (RETD) Vs. UNION OF INDIA AND OTHERS
|
May 26, 2008 |
|
EX. GNR. BALWANT SINGH NO. 1199193 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE AND ORS.
|
April 1, 2008 |
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EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
|
September 4, 2008 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH, BHIWANI Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK & OTHERS
|
December 2, 2008 |
|
EXECUTIVE ENGINEER, PWD (B&R) ROHTAK Vs. KARAMBIR SINGH AND ANOTHER
|
October 30, 2008 |
|
EXECUTIVE ENGINEER, T.R.W. WORKSHOP Vs. PRESIDING OFFICER, LABOUR COURT
|
October 16, 2008 |
|
EXECUTIVE OFFICER NAGAR PANCHAYAT RAJASANSI Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
December 9, 2008 |
|
FALCOM TEXTILES LTD Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
|
July 7, 2008 |
|
FASHION FAIR Vs. UNION OF INDIA (UOI)
|
October 22, 2008 |
|
FAZIL ALI Vs. STATE OF HARYANA
|
May 7, 2008 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB AND ORS.
|
December 23, 2008 |
|
FOOD CORPORATION OF INDIA Vs. BHAGAT SINGH
|
September 30, 2008 |
|
FREEDOM INFO SYSTEMS Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
November 12, 2008 |
|
FRIENDS TRADING CO. Vs. UNION OF INDIA (UOI)
|
October 3, 2008 |
|
G.D. GUPTA Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
|
G.N. GENERAL MILLS Vs. STATE OF PUNJAB AND ORS.
|
July 15, 2008 |
|
GAGANDEEP MITTAL Vs. STATE OF HARYANA
|
April 21, 2008 |
|
GAGANDEEP SINGH Vs. UNION OF INDIA
|
January 25, 2008 |
|
GAGANPREET KAUR Vs. SENIOR SUPERINTENDENT OF POLICE
|
August 27, 2008 |
|
GAJE SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 11, 2008 |
|
GAMDOOR SINGH Vs. ADDITIONAL STATE TRANSPORT COMMISSIONER
|
March 12, 2008 |
|
GAMMI @ GAMA Vs. STATE OF PUNJAB
|
September 11, 2008 |
|
GANGA PRASHAD Vs. LALIT KUMAR
|
February 18, 2008 |
|
GANPAT Vs. LACHHMAN
|
February 13, 2008 |
|
GANPAT RAI AGGARWAL; NEW INDIA ASSURANCE COMPANY LIMITED, LUDHIANA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
|
November 20, 2008 |
|
GANPATI PROFESSIONAL EDUCATION TRUST Vs. STATE OF HARYANA
|
April 2, 2008 |
|
GARG TRADERS Vs. STATE OF PUNJAB
|
September 30, 2008 |
|
GAURAV SINGH RATHORE Vs. TAI-PAN TRADERS LTD
|
April 2, 2008 |
|
GAURI SINGLA Vs. STATE OF HARYANA
|
September 18, 2008 |
|
GAURJIT SINGH Vs. STATE OF HARYANA
|
March 4, 2008 |
|
GEE KAY INTERNATIONAL Vs. UNION OF INDIA
|
July 24, 2008 |
|
GEETA DEVI Vs. SUSHILA
|
August 25, 2008 |
|
GEETA YADAV Vs. STATE OF HARYANA
|
December 22, 2008 |
|
GEJA SINGH Vs. STATE OF PUNJAB
|
July 31, 2008 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, NAWASHAHR, DISTRICT JALANDHAR AND ANOTHERS Vs. BALDEV MITTAL, CONDUCTOR
|
February 7, 2008 |
|
GHAMAN SINGH Vs. DALIP SINGH
|
April 8, 2008 |
|
GHANSHYAM Vs. STATE OF HARYANA
|
February 28, 2008 |
|
GHARSI RAM Vs. CHIEF CANAL OFFICER
|
January 8, 2008 |
|
GHASITU SINGH Vs. STATE OF HARYANA
|
August 5, 2008 |
|
GIAN CHAND Vs. STATE OF HARYANA
|
December 4, 2008 |
|
GIAN CHAND Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
GIAN PARKASH Vs. STATE OF HARYANA
|
February 28, 2008 |
|
GIAN SINGH Vs. STATE OF PUNJAB ETC
|
July 9, 2008 |
|
GIAN SINGH Vs. STATE OF HARYANA
|
March 14, 2008 |
|
GIANI RAM Vs. GRAM PANCHAYAT BIDHAL AND OTHERS
|
February 8, 2008 |
|
GIANI RAM Vs. STATE OF HARYANA
|
May 20, 2008 |
|
GIPPY ARORA Vs. STATE OF PUNJAB AND OTHERS
|
November 25, 2008 |
|
GIRJA DEVI Vs. STATE OF HARYANA
|
April 8, 2008 |
|
GITA Vs. RAJ BALA
|
November 26, 2008 |
|
GITA DEVI Vs. MUNICIPAL COUNCIL
|
May 22, 2008 |
|
GOBIND Vs. STATE OF HARYANA
|
March 9, 2008 |
|
GOBIND RAM Vs. UMED SINGH
|
May 7, 2008 |
|
GOBIND RAM AND ANR. Vs. STATE OF HARYANA
|
February 6, 2008 |
|
GODARA WINES Vs. STATE OF HARYANA
|
July 8, 2008 |
|
GOKAL CHAND Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2008 |
|
GOPAL SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
July 2, 2008 |
|
GOPAL SINGH Vs. STATE OF HARYANA
|
January 15, 2008 |
|
GOPAL SINGH Vs. MURTI LAXMI NARAIN
|
August 26, 2008 |
|
GOPI Vs. STATE OF HARYANA
|
March 25, 2008 |
|
GOVERNMENT COLLEGE SECTOR 1 LABOUR COURT AMBALA Vs. PRESIDING OFFICER LABOUR COURT
|
September 5, 2008 |
|
GOVT OF INDIA AND ANR Vs. MADHU GARG AND ORS
|
December 10, 2008 |
|
GOYAL AND COMPANY Vs. STATE OF PUNJAB
|
March 17, 2008 |
|
GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA DEVELOPMENT
|
August 28, 2008 |
|
GRAM PANCHAYAT BASSI SEKHAN Vs. STATE OF PUNJAB
|
September 4, 2008 |
|
GRAM PANCHAYAT BEHBALPUR Vs. KARAM SINGH AND OTHERS
|
February 6, 2008 |
|
GRAM PANCHAYAT BIDHAL Vs. COLLECTOR SONEPAT AND ANOTHER
|
February 8, 2008 |
|
GRAM PANCHAYAT MULLANPUR GARIBDASS Vs. CHOE RECLAMATION SOCIETY
|
July 15, 2008 |
|
GRAM PANCHAYAT PANJ GARAIAN Vs. STATE OF PUNJAB
|
May 14, 2008 |
|
GRAM PANCHAYAT RONIJA, TEHSIL PALWAL Vs. HARI SINGH
|
February 19, 2008 |
|
GRAM PANCHAYAT SASKAUR Vs. STATE OF PUNJAB
|
November 21, 2008 |
|
GRAM PANCHAYAT VILLAGE PANVAN Vs. ADDITIONAL DIRECTOR, CONSOLIDATION AND HOLDINGS
|
August 19, 2008 |
|
GRAM PANCHAYAT, BADRUKHAN Vs. ADDL. DIRECTOR OF CONSOLIDATION
|
May 21, 2008 |
|
GREEN ALOYS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 31, 2008 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
January 24, 2008 |
|
GULSHAN Vs. STATE OF HARYANA
|
February 12, 2008 |
|
GULZAR SINGH Vs. RAMESH KUMAR
|
December 1, 2008 |
|
GULZARI RAM Vs. JOINT DIRECTOR PANCHAYATS
|
November 14, 2008 |
|
GURBACHAN SINGH Vs. HARBHAJAN SINGH
|
October 21, 2008 |
|
GURBACHAN SINGH Vs. UNION OF INDIA
|
July 2, 2008 |
|
GURBHAJAN SINGH Vs. LAND ACQUISITION COLLECTOR
|
May 14, 2008 |
|
GURCHARAN RAM Vs. TEJWANT SINGH
|
January 21, 2008 |
|
GURCHARAN SINGH Vs. ANGREZ KAUR
|
May 9, 2008 |
|
GURCHARAN SINGH Vs. TEJA SINGH
|
February 5, 2008 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 15, 2008 |
|
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
|
May 12, 2008 |
|
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
|
March 20, 2008 |
|
GURCHARAN SINGH Vs. RAKESH MALIK AND OTHERS
|
November 18, 2008 |
|
GURCHARAN SINGH AND JUDGE Vs. STATE OF PUNJAB
|
July 29, 2008 |
|
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 2008 |
|
GURDARSHAN SINGH Vs. STATE OF PUNJAB
|
April 28, 2008 |
|
GURDAS SINGH SON OF KEHAR SINGH SON OF MANGU Vs. THE STATE OF PUNJAB
|
January 22, 2008 |
|
GURDEEP SINGH Vs. BHIM SINGH
|
December 24, 2008 |
|
GURDEEP SINGH ALIAS TOTA SINGH Vs. JASPAL KAUR
|
September 3, 2008 |
|
GURDEV KAUR Vs. GRAM PANCHAYAT BALAD KALAN
|
September 29, 2008 |
|
GURDEV KAUR AND ORS. Vs. NIRANJAN SINGH AND ANR.
|
January 30, 2008 |
|
GURDEV SINGH Vs. THE STATE OF HARYANA
|
February 29, 2008 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 23, 2008 |
|
GURDEV SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
|
January 18, 2008 |
|
GURDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
November 17, 2008 |
|
GURDEV SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
February 4, 2008 |
|
GURDIAL SINGH Vs. RACHHPAL KAUR
|
August 25, 2008 |
|
GURDIAL SINGH Vs. IQBAL SINGH
|
April 24, 2008 |
|
GURDIAL SINGH Vs. AVTAR SINGH AND ANOTHER
|
February 7, 2008 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 18, 2008 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 17, 2008 |
|
GURDIAL SINGH AHLUWALIA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
December 2, 2008 |
|
GURDIP KAUR Vs. JASWANT KAUR VIRK
|
December 11, 2008 |
|
GURDIP SINGH Vs. BANK OF INDIA
|
December 12, 2008 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
October 16, 2008 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
January 14, 2008 |
|
GURDIP SINGH @ RINKU Vs. STATE OF PUNJAB AND ANOTHER
|
January 16, 2008 |
|
GURDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2008 |
|
GURDISH SINGH Vs. PUNJAB STATE AND ANR.
|
February 27, 2008 |
|
GURINDER SINGH AND ANR. Vs. THE STATE OF PUNJAB
|
September 19, 2008 |
|
GURJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 20, 2008 |
|
GURKIRPAL SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
March 20, 2008 |
|
GURKIRPAL SINGH Vs. FINANCIAL COMMISSIONER
|
May 9, 2008 |
|
GURLAL SINGH Vs. FINANCIAL COMMISSIONER
|
August 7, 2008 |
|
GURLAL SINGH Vs. MATA GURMAIL KAUR CHARITABLE TRUST (REGD.) AND ANR.
|
September 10, 2008 |
|
GURLAL SINGH GREWAL Vs. STATE OF PUNJAB
|
July 14, 2008 |
|
GURMAIL KAUR Vs. STATE OF PUNJAB
|
July 15, 2008 |
|
GURMAIL SINGH Vs. BHAGWAN SINGH
|
October 22, 2008 |
|
GURMEET SINGH Vs. RAJ KUMAR
|
February 11, 2008 |
|
GURMEJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
July 4, 2008 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
February 11, 2008 |
|
GURMEJ SINGH, BUTA SINGH Vs. STATE OF PUNJAB
|
February 11, 2008 |
|
GURMIT Vs. STATE OF HARYANA
|
February 28, 2008 |
|
GURMIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 2008 |
|
GURMIT SINGH @ MITTA SINGH Vs. THE STATE OF PUNJAB
|
July 14, 2008 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
January 23, 2008 |
|
GURNAM BINDRA SINGH Vs. STATE OF PUNJAB
|
August 27, 2008 |
|
GURNAM SINGH Vs. ADDITIONAL DIRECTOR
|
August 13, 2008 |
|
GURNAM SINGH Vs. BALWINDER KAUR
|
July 14, 2008 |
|
GURNAM SINGH Vs. ROSHAN LAL
|
November 11, 2008 |
|
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 28, 2008 |
|
GURNAM SINGH Vs. VIJAY KUMAR
|
November 11, 2008 |
|
GURNAM SINGH Vs. PRABH DAYAL SAINI
|
January 7, 2008 |
|
GURPAL SINGH @ KIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
GURPIAR SINGH Vs. STATE OF PUNJAB
|
November 26, 2008 |
|
GURPREET KAUR Vs. SIKH EDUCATIONAL SOCIETY, CHANDIGARH & OTHERS
|
May 16, 2008 |
|
GURPREET KAUR Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
GURPREET SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
April 23, 2008 |
|
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2008 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
August 14, 2008 |
|
GURPREET SINGH BAL Vs. UNION OF INDIA
|
February 1, 2008 |
|
GURPREET SINGH GILL; BALJOT SINGH RATHORE Vs. STATE OF PUNJAB; STATE OF PUNJAB
|
April 10, 2008 |
|
GURPREM DASS Vs. CENTRAL ADMINISTATIVE TRIBUNAL AND ORS.
|
March 24, 2008 |
|
GURSHARAN SINGH Vs. BHUPINDER KAUR
|
August 6, 2008 |
|
GURTEJ SINGH AND ORS. Vs. AMAR NATH AND ORS.
|
April 29, 2008 |
|
GURU Vs. UNION OF INDIA
|
March 19, 2008 |
|
GURU NANAK DEV RICE MILLS Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2008 |
|
GURU NANAK DEV UNIVERSAL BROTHERHOOD SOCIETY Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
|
September 25, 2008 |
|
GURUMUKH SINGH Vs. STATE OF PUNJAB
|
January 24, 2008 |
|
GURVINDER KAUR Vs. NARINDER KAUR
|
July 29, 2008 |
|
GURWINDER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 30, 2008 |
|
GUSHAVINDER SINGH Vs. STATE OF PUNJAB AND ANR.
|
March 4, 2008 |
|
GUTTI Vs. STATE OF HARYANA
|
August 14, 2008 |
|
GYAN SINGH Vs. STATE COUNSIL OF EDUCATIONAL RESEARCH AND TRAINING, GURGAON
|
September 18, 2008 |
|
H K DUA Vs. CHANDER MOHAN
|
February 27, 2008 |
|
H.C. RAM NIWAS Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
|
H.K. DUA Vs. BHARTI ARORA
|
April 1, 2008 |
|
H.S. THAKUR Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
March 4, 2008 |
|
HABRI COOPERATIVE CREDIT AND SERVICE SOCIETY LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
November 5, 2008 |
|
HAKAM SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
August 27, 2008 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
March 12, 2008 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
April 28, 2008 |
|
HANIF ALI Vs. STATE OF HARYANA
|
April 23, 2008 |
|
HANS RAJ Vs. KEWAL KISHORE
|
October 30, 2008 |
|
HANS RAJ Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS
|
August 8, 2008 |
|
HANS RAJ MEMORIAL TRUST Vs. STATE OF PUNJAB AND ORS.
|
October 16, 2008 |
|
HANS RAJ RAJ KUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2008 |
|
HANUMANT SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 4, 2008 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
November 26, 2008 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 20, 2008 |
|
HARBANS SINGH Vs. THE STATE OF PUNJAB
|
February 4, 2008 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
January 11, 2008 |
|
HARBANS SINGH AND OTHERS Vs. SHARANJIT SINGH AND ANOTHER
|
February 5, 2008 |
|
HARBANS SINGH GILL Vs. STATE OF PUNJAB
|
February 29, 2008 |
|
HARBANS SINGH MATHARU Vs. S TARSEM SINGH
|
January 16, 2008 |
|
HARBHAGWAN HARBHAJAN LAL ENGINEERS AND CONTRACTORS Vs. STATE OF PUNJAB AND ORS.
|
January 23, 2008 |
|
HARBHAJAN KAUR Vs. STATE OF HARYANA
|
May 14, 2008 |
|
HARBHAJAN KAUR Vs. STATE OF HARYANA
|
May 4, 2008 |
|
HARBHAJAN LAL AND ANOTHER Vs. VISHAV BANDHU UPPAL
|
December 1, 2008 |
|
HARBHAJAN SINGH Vs. DINESH KUMAR
|
October 21, 2008 |
|
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER
|
July 3, 2008 |
|
HARBHAJAN SINGH Vs. MALKIAT SINGH AND ORS.
|
February 22, 2008 |
|
HARBHAJAN SINGH Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
January 7, 2008 |
|
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER
|
October 31, 2008 |
|
HARBHAJAN SINGH Vs. NARANJAN SINGH
|
March 17, 2008 |
|
HARBHAJAN SINGH Vs. HARBANS SINGH
|
May 13, 2008 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
April 10, 2008 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 26, 2008 |
|
HARBHAJAN SINGH ALIAS BHAJNA Vs. STATE OF HARYANA
|
February 22, 2008 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2008 |
|
HARDEEP KUMAR SHARMA Vs. MADAN GOPAL SHARMA
|
May 26, 2008 |
|
HARDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
December 16, 2008 |
|
HARDEEP SINGH AND AMARJEET SINGH Vs. STATE OF PUNJAB
|
April 29, 2008 |
|
HARDEV KAUR Vs. SURINDER KAUR AND ANR.
|
December 12, 2008 |
|
HARDEV KAUR Vs. SURJIT SINGH
|
January 21, 2008 |
|
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 2008 |
|
HARDEV SINGH Vs. SURJIT KAUR
|
May 27, 2008 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
May 1, 2008 |
|
HARDIAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
December 8, 2008 |
|
HARDYAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 15, 2008 |
|
HARENDER SINGH Vs. STATE OF HARYANA
|
May 1, 2008 |
|
HARGOPAL Vs. HEM RAJ
|
September 19, 2008 |
|
HARI CHAND Vs. BANTI
|
October 23, 2008 |
|
HARI CHAND Vs. STATE OF HARYANA
|
December 22, 2008 |
|
HARI CHAND Vs. STATE
|
February 6, 2008 |
|
HARI DASS DUTT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 18, 2008 |
|
HARI DEV Vs. RAM PARKASH
|
September 24, 2008 |
|
HARI KISHAN Vs. PRESIDING OFFICER, INCOME TAX APPELLATE TRIBUNAL
|
April 9, 2008 |
|
HARI KISHAN ARORA Vs. STATE OF HARYANA
|
September 11, 2008 |
|
HARI PIARI AND OTHERS Vs. VIDYA DEVI AND ANOTHER
|
November 18, 2008 |
|
HARI RAM Vs. SUPERINTENDING CANAL OFFICER
|
August 11, 2008 |
|
HARI RAM Vs. STATE OF HARYANA
|
November 4, 2008 |
|
HARI RAM Vs. STATE OF HARYANA
|
April 10, 2008 |
|
HARI RAM SHARMA Vs. COMMISSIONER ROHTAK DIVISION
|
December 16, 2008 |
|
HARI SINGH Vs. UNION TERRITORY
|
March 30, 2008 |
|
HARI SINGH Vs. STATE OF HARYANA
|
September 16, 2008 |
|
HARI SINGH AND OTHERS Vs. GRAM PANCHAYAT, RAIPUR KHURD AND OTHERS
|
November 27, 2008 |
|
HARI SINGH KAPUR Vs. AJIT KUMAR KAPUR
|
August 14, 2008 |
|
HARIENDER KAUR Vs. SHARAN GURDEV SINGH
|
February 12, 2008 |
|
HARIKANT Vs. UNION OF INDIA (UOI) AND ORS.
|
March 18, 2008 |
|
HARINDER KAUR Vs. MUNICIPAL COMMITTEE
|
August 13, 2008 |
|
HARINDER KUMAR Vs. STATE OF PUNJAB
|
May 26, 2008 |
|
HARINDER SINGH Vs. HARYANA STAFF SELECTION COMMISSION AND ANOTHER
|
October 24, 2008 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
October 1, 2008 |
|
HARINDER SINGH SHARMA @ BALLI Vs. STATE OF PUNJAB
|
October 4, 2008 |
|
HARISH Vs. ORIENTAL INSURANCE CO LTD
|
May 15, 2008 |
|
HARISH CHAND Vs. RAMESHWAR DAYAL MANGLA ALIAS RAMESH CHAND
|
March 25, 2008 |
|
HARJEET SINGH Vs. AMARJIT SINGH
|
July 8, 2008 |
|
HARJINDER SINGH Vs. DEBTS RECOVERY
|
February 25, 2008 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
September 18, 2008 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
January 23, 2008 |
|
HARJIT SINGH Vs. UNION OF INDIA
|
August 19, 2008 |
|
HARJIT SINGH SON OF MANGAT RAM AND SUKHWANT SINGH SON OF MANGAT RAM Vs. STATE OF PUNJAB
|
February 28, 2008 |
|
HARKIRAT SINGH Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
HARMEET SINGH Vs. PUNJAB STATE ELECTION COMMISSION
|
May 29, 2008 |
|
HARMINDER SINGH Vs. STATE OF HARYANA
|
April 29, 2008 |
|
HARNAM KAUR Vs. SUKHDEV SINGH
|
May 1, 2008 |
|
HARNEK SINGH Vs. STATE OF HARYANA
|
May 6, 2008 |
|
HARPAL SINGH Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND ORS
|
January 21, 2008 |
|
HARPAL SINGH Vs. PUNJAB WAKF BOARD
|
January 10, 2008 |
|
HARPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 18, 2008 |
|
HARPAL SINGH @ SONI Vs. STATE OF HARYANA
|
April 28, 2008 |
|
HARPREET KAUR Vs. GURU NANAK DEV UNIVERSITY
|
April 11, 2008 |
|
HARPREET KAUR Vs. GOVERNMENT OF PUNJAB AND ORS
|
November 3, 2008 |
|
HARPREET KAUR @ SONIA Vs. JASPAL SINGH
|
December 18, 2008 |
|
HARPREET SINGH Vs. PUNJAB WARE HOUSE CORPORATION LTD
|
March 10, 2008 |
|
HARSANT KAUR Vs. UNION OF INDIA AND OTHERS
|
February 14, 2008 |
|
HARSUNJIT SINGH Vs. FINANCIAL COMMISSIONER
|
August 6, 2008 |
|
HARVINDER SINGH Vs. SARWAN SINGH
|
May 1, 2008 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 2008 |
|
HARVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
February 18, 2008 |
|
HARVINDER SINGH EX-CONSTABLE 1111/R Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2008 |
|
HARYANA FINANCIAL CORPORATION Vs. DEV PAPERS P. LTD.
|
December 11, 2008 |
|
HARYANA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION
|
May 27, 2008 |
|
HARYANA STATE CO-OPERATIVE APEX BANK LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
May 8, 2008 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTLA DEVI
|
February 5, 2008 |
|
HARYANA WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 17, 2008 |
|
HASSAN KHAN Vs. STATE OF HARYANA & ANR.
|
January 21, 2008 |
|
HASSAN MOHD Vs. NOOR MOHAMMAD
|
February 4, 2008 |
|
HASSAN MOHD. AND ANOTHER Vs. NOOR MOHAMMAD @ JUMMA AND OTHERS
|
February 4, 2008 |
|
HAVELLS INDIA LTD. Vs. EVERGREEN PROPERTIES
|
February 7, 2008 |
|
HAZARA SINGH Vs. STATE OF PUNJAB
|
August 21, 2008 |
|
HAZARA SINGH Vs. GURMIT SINGH
|
December 1, 2008 |
|
HAZARA SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 25, 2008 |
|
HC DALSHER SINGH NO 839/KNL Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2008 |
|
HDFC BANK LIMITED Vs. TARA SINGH
|
November 25, 2008 |
|
HEM KARAN Vs. STATE OF HARYANA
|
May 5, 2008 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
April 25, 2008 |
|
HEM RAJ GOYAL Vs. STATE OF PUNJAB
|
September 3, 2008 |
|
HERO INVESTMENT (P) LTD. Vs. COMMISSIONER OF GIFT TAX
|
August 18, 2008 |
|
HIGHWAYS BUS SERVICE (REGD.), PATIALA Vs. SATE TRANSPORT APPELLATE TRIBUNAL
|
February 29, 2008 |
|
HIMAT RAI Vs. KEHAR SINGH
|
April 29, 2008 |
|
HIND MOTORS (INDIA) LTD Vs. RAJ KUMAR ARORA
|
February 28, 2008 |
|
HIND MOTORS INDIA LIMITED Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ORS.
|
February 12, 2008 |
|
HIND SAMACHAR LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 11, 2008 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
|
March 3, 2008 |
|
HIRA CHAND Vs. SUKHDEV RAJ JAIN
|
April 23, 2008 |
|
HIRA DEVI Vs. JAGAN NATH
|
February 8, 2008 |
|
HIRA DEVI Vs. STATE OF PUNJAB
|
November 7, 2008 |
|
HMM LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 30, 2008 |
|
HMT LIMITED, PINJORE, TEHSIL KALKA, DISTRICT AMBALA Vs. STATE OF HARYANA AND OTHERS
|
October 31, 2008 |
|
HONEYWELL AUTOMATION INDIA LTD. Vs. DLF UNVIERSAL LTD.
|
October 23, 2008 |
|
HOSHIAR SINGH Vs. ARJUN SINGH
|
September 29, 2008 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
February 28, 2008 |
|
HOSHIAR SINGH Vs. NIRANJAN SINGH
|
February 4, 2008 |
|
HUDA TECHNOCRATS ASSOCIATION Vs. STATE OF HARYANA AND ORS.
|
January 17, 2008 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
November 6, 2008 |
|
HUKAM CHAND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
October 31, 2008 |
|
HUKAM CHAND GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
August 8, 2008 |
|
HYLINE AUTO INDUSTRIES Vs. RAM NIWAS
|
August 6, 2008 |
|
IASHWAR AND ORS. Vs. STATE OF HARYANA
|
February 15, 2008 |
|
IDOLS OF LORD KRISHNA Vs. BAWA HARBHAJAN DASS
|
September 23, 2008 |
|
IFCL LTD. Vs. PUNJAB WIRELESS SYSTEMS LIMITED
|
July 28, 2008 |
|
IMPERIAL GIFT HOUSE Vs. PUNJAB NATIONAL BANK
|
January 10, 2008 |
|
INDANE CABLES Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 29, 2008 |
|
INDER SINGH AND ORS Vs. STATE OF HARYANA AND OTHERS
|
May 23, 2008 |
|
INDER SINGH SO OF UJAGAR SINGH SON OF BUTA SINGH, RESIDENT OF VILLAGE RASULPUR Vs. THE STATE OF PUNJAB
|
March 4, 2008 |
|
INDERDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2008 |
|
INDERJEET SINGH Vs. STATE OF HARYANA
|
November 12, 2008 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
INDERJIT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
February 20, 2008 |
|
INDERJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2008 |
|
INDERPAL SINGH Vs. THE STATE OF HARYANA
|
February 19, 2008 |
|
INDERPREET SINGH ARORA Vs. PUNJAB POLICE HOUSING CORPORATION LIMITED AND OTHERS
|
January 28, 2008 |
|
INDIA ROAD LINES Vs. RULDU RAM
|
March 5, 2008 |
|
INDIAN OIL CORPORATION Vs. SANJAY KUMAR AND ANOTHER
|
August 25, 2008 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF HARYANA
|
October 1, 2008 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
|
November 7, 2008 |
|
INDUSTRIAL CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 16, 2008 |
|
INSPECTOR KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2008 |
|
INSPECTOR KULDIP SINGH Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
September 26, 2008 |
|
IQBAL SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD
|
April 3, 2008 |
|
ISH KUMAR BATRA Vs. TILAK RAJ
|
February 28, 2008 |
|
ISHAM SINGH Vs. STATE OF HARYANA
|
October 20, 2008 |
|
ISHAQ Vs. STATE OF PUNJAB
|
September 12, 2008 |
|
ISHRAT BEGUM Vs. INSPECTOR OF CUSTOMS
|
March 24, 2008 |
|
ISHWANTI DEVI Vs. UNION OF INDIA AND OTHERS
|
February 15, 2008 |
|
ISHWAR DEVI Vs. STATE OF HARYANA AND ANOTHER
|
March 24, 2008 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
August 20, 2008 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
January 9, 2008 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
April 23, 2008 |
|
ISHWAR SINGH Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
ISMILE Vs. STATE OF HARYANA
|
March 26, 2008 |
|
J C KHANDELWAL Vs. MITTAL COTTON GINNING AND PROCESSING FACTORY
|
October 16, 2008 |
|
J K JAIN Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2008 |
|
J P HOODA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2008 |
|
J R VERMA Vs. STATE OF HARYANA
|
January 25, 2008 |
|
J.P. HOODA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 3, 2008 |
|
J.S. AHLAWAT Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
|
August 18, 2008 |
|
JAGAT SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
May 15, 2008 |
|
JAGAT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
January 25, 2008 |
|
JAGATJIT INDUSTRIES LTD Vs. PUNJAB POLLUTION CONTROL BOARD
|
September 2, 2008 |
|
JAGDAMBA TEA FACTORY Vs. PARSHOTAM KISHAN
|
April 25, 2008 |
|
JAGDEEP RAJAN Vs. UNION OF INDIA
|
March 4, 2008 |
|
JAGDEEP SINGH Vs. UNION TERRITORY
|
May 6, 2008 |
|
JAGDISH Vs. STATE OF HARYANA
|
May 22, 2008 |
|
JAGDISH Vs. THE STATE OF HARYANA AND ORS.
|
February 25, 2008 |
|
JAGDISH AND ANR. Vs. THE STATE OF HARYANA
|
January 24, 2008 |
|
JAGDISH AND ORS. Vs. THE STATE OF HARYANA
|
February 28, 2008 |
|
JAGDISH CHANDER Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
January 31, 2008 |
|
JAGDISH CHANDER Vs. OM PIARI
|
February 28, 2008 |
|
JAGDISH CHANDER AND ANR. Vs. OM PIARI AND ORS.
|
February 29, 2008 |
|
JAGDISH CHANDER VERMA Vs. UNION OF INDIA
|
March 20, 2008 |
|
JAGDISH KUMAR SON OF RAUNKI RAM AND SURINDER KAUR WIFE OF RAUNKI RAM Vs. STATE OF PUNJAB
|
January 22, 2008 |
|
JAGDISH LAL SHARMA AND ANOTHER Vs. NIRMALA
|
August 29, 2008 |
|
JAGDISH SINGH Vs. JAGIR SINGH
|
October 1, 2008 |
|
JAGE RAM Vs. HOSHIAR SINGH AND ORS.
|
February 28, 2008 |
|
JAGGA SINGH Vs. STATE OF PUNJAB
|
April 7, 2008 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 5, 2008 |
|
JAGIRI RAM (DECEASED) THROUGH HIS LRS. Vs. RALLA AND ORS.
|
December 19, 2008 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
JAGJIT SINGH Vs. SURINDER SINGH
|
August 26, 2008 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB AND ORS
|
December 16, 2008 |
|
JAGMAL Vs. LAND ACQUISITION COLLECTOR
|
September 11, 2008 |
|
JAGMANTI Vs. RAM KUMAR
|
December 8, 2008 |
|
JAGMOHAN Vs. UNION OF INDIA
|
March 31, 2008 |
|
JAGMOHAN LAL JAIN Vs. SANGEETA JAIN
|
September 19, 2008 |
|
JAGROOP SINGH Vs. BORIA KHAN
|
November 4, 2008 |
|
JAGROOP SINGH BRAR Vs. BRANCH MANAGER
|
December 4, 2008 |
|
JAGRUP SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2008 |
|
JAGSIR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
February 11, 2008 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
September 22, 2008 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
August 4, 2008 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
August 13, 2008 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
February 1, 2008 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
February 20, 2008 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
|
JAI BHAGWAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
January 21, 2008 |
|
JAI KARAN SHARMA Vs. RAM KUMAR
|
September 9, 2008 |
|
JAI KISHAN Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
September 29, 2008 |
|
JAI PAL SINGH HOODA Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2008 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
August 21, 2008 |
|
JAI PARKASH & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2008 |
|
JAI PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 22, 2008 |
|
JAI PARKASH GOSWAMI AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, UCO BANK AND ORS.
|
May 6, 2008 |
|
JAI RAM Vs. STATE OF PUNJAB
|
May 29, 2008 |
|
JAIBIR Vs. STATE OF HARYANA
|
July 9, 2008 |
|
JAIDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
January 23, 2008 |
|
JAILI Vs. STATE OF HARYANA
|
February 27, 2008 |
|
JAIPAL @ KALA Vs. STATE OF HARYANA
|
November 25, 2008 |
|
JAIPAL SINGH Vs. COLLECTOR, SONEPAT
|
August 6, 2008 |
|
JAITAUNI Vs. KAPOOR SINGH
|
December 8, 2008 |
|
JALANDHAR IMPROVEMENT TRUST Vs. IMPROVEMENT TRUST TRIBUNAL
|
April 21, 2008 |
|
JALANDHAR IMPROVEMENT TRUST Vs. IMPROVEMENT TRUST TRIBUNAL
|
August 7, 2008 |
|
JAMIAT SINGH Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
JAMNA AUTO INDUSTRIES Vs. COMISSIONER OF INCOME TAX
|
January 30, 2008 |
|
JAMPEL GYASTSO Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION
|
March 28, 2008 |
|
JANAK RAJ Vs. STATE OF HARYANA
|
December 18, 2008 |
|
JANAK RAJ CHAUHAN Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2008 |
|
JANARDHAN DUTT Vs. STATE OF HARYANA AND ORS.
|
February 5, 2008 |
|
JANG BAHADUR Vs. MANJIT KAUR
|
November 10, 2008 |
|
JANG BAHADUR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 13, 2008 |
|
JANTA SINGH Vs. THE STATE OF PUNJAB
|
February 20, 2008 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 8, 2008 |
|
JARNAIL SINGH Vs. KEHAR SINGH
|
May 16, 2008 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 28, 2008 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 13, 2008 |
|
JARNAIL SINGH Vs. SUKHWINDER SINGH
|
November 18, 2008 |
|
JARNAIL SINGH Vs. GRAM PANCHAYAT
|
December 11, 2008 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
October 22, 2008 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 23, 2008 |
|
JARNAIL SINGH Vs. GURBACHAN KAUR
|
March 27, 2008 |
|
JARNAIL SINGH Vs. DIRECTOR STATE TRANSPORT PUNJAB, CHANDIGARH AND OTHERS
|
September 4, 2008 |
|
JARNAIL SINGH ALIAS TITU Vs. STATE OF HARYANA
|
January 22, 2008 |
|
JARNAIL SINGH AND ANR. Vs. STATE OF PUNJAB
|
March 4, 2008 |
|
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
April 1, 2008 |
|
JARNAIL SINGH S/O NATHI RAM R/O JATHLANA Vs. STATE OF HARYANA
|
November 4, 2008 |
|
JASBIR KAUR Vs. KULJI SINGH
|
April 21, 2008 |
|
JASBIR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 4, 2008 |
|
JASBIR SINGH Vs. GURU NANAK PUBLIC SCHOOL TRUST
|
November 21, 2008 |
|
JASBIR SINGH ALIAS JASSA Vs. STATE OF HARYANA
|
March 26, 2008 |
|
JASBIR SINGH KHANGURA Vs. STATE OF PUNJAB AND ANR.
|
July 16, 2008 |
|
JASBIR SINGH MANN Vs. ANA CIDALIZA COLUMNA OHRI
|
April 8, 2008 |
|
JASJIT SINGH BAKSHI Vs. STATE OF PUNJAB
|
April 8, 2008 |
|
JASKARAN Vs. STATE OF HARYANA
|
May 1, 2008 |
|
JASKARAN SINGH AND ORS. Vs. THE SPECIAL SECRETARY CO-OPERATION (A) AND ORS.
|
February 4, 2008 |
|
JASMAIL KAUR Vs. PUNJAB STATE ELECTION COMMISSION CHANDIGARH
|
December 5, 2008 |
|
JASMER SINGH Vs. FAKIRIA
|
September 17, 2008 |
|
JASMIN Vs. STATE OF HARYANA
|
April 29, 2008 |
|
JASPAL KAUR Vs. UNION OF INDIA
|
March 3, 2008 |
|
JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2008 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
May 27, 2008 |
|
JASVIR SINGH Vs. STATE OF HARYANA
|
February 15, 2008 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
July 16, 2008 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
July 15, 2008 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
April 4, 2008 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 26, 2008 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
March 4, 2008 |
|
JASWANT SINGH S/O BHAGWAN SINGH Vs. STATE OF PUNJAB AND MUKHTIAR SINGH S/O KARTAR SINGH
|
January 31, 2008 |
|
JASWANT TRADERS Vs. COMMISSIONER OF CUSTOMS
|
August 18, 2008 |
|
JASWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 16, 2008 |
|
JASWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
|
April 23, 2008 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
January 25, 2008 |
|
JASWINDER SINGH Vs. JIT KAUR
|
September 9, 2008 |
|
JASWINDER SINGH Vs. PREM KUMAR
|
May 22, 2008 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
April 10, 2008 |
|
JASWIR SINGH JAWANDA AND ANOTHER Vs. SURAJ PARKASH
|
January 28, 2008 |
|
JAVED AFZAL Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHERS
|
March 4, 2008 |
|
JAWAHAR LAL Vs. DEWAN CHAND
|
April 28, 2008 |
|
JAWALA SINGH Vs. UNION OF INDIA AND OTHERS
|
March 20, 2008 |
|
JEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2008 |
|
JEET SINGH Vs. STATE OF HARYANA
|
January 24, 2008 |
|
JEET SINGH Vs. STATE OF HARYANA
|
March 3, 2008 |
|
JEETO Vs. JOGINDER SINGH AND ORS.
|
July 4, 2008 |
|
JEWELLERS KHANNA Vs. NARESH MITTAL
|
November 21, 2008 |
|
JHANDA SINGH Vs. STATE OF PUNJAB
|
March 10, 2008 |
|
JIA LAL Vs. STATE OF PUNJAB AND OTHERS
|
November 12, 2008 |
|
JIEWAN KUAMAR Vs. STATE OF PUNJAB
|
March 18, 2008 |
|
JIND CENTRAL COOPERATIVE BANK EMPLOYEES UNION, JIND Vs. JIND CENTRAL COOPERATIVE BANK LTD , JIND AND OTHERS
|
December 5, 2008 |
|
JINDAL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
September 2, 2008 |
|
JIT SINGH Vs. UNION OF INDIA
|
September 3, 2008 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
January 10, 2008 |
|
JITENDER KATARIA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 3, 2008 |
|
JITENDER KUMAR KAUSHIK Vs. HARI PARSHAD
|
February 12, 2008 |
|
JITESH KUMAR DEMBIA Vs. STATE OF HARYANA
|
December 12, 2008 |
|
JIWAN DASS AND ORS. ETC. ETC. Vs. STATE OF HARYANA AND ORS. ETC. ETC.
|
December 5, 2008 |
|
JIWAN LATA AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ANR.
|
February 26, 2008 |
|
JODH SINGH Vs. SHANTI BAI
|
May 16, 2008 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
August 20, 2008 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
May 14, 2008 |
|
JOGENDER SINGH Vs. STATE OF HARYANA
|
December 2, 2008 |
|
JOGINDER RAM Vs. STATE OF PUNJAB
|
November 12, 2008 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 2008 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
August 25, 2008 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 2008 |
|
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
July 2, 2008 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
August 26, 2008 |
|
JUDGEMENT_918_TLP&H0_2008 Vs. FINANCIAL COMMISSIONER
|
March 26, 2008 |
|
JUGAL KISHORE Vs. STATE OF HARYANA AND ORS.
|
October 4, 2008 |
|
JUGAL KISHORE SOMANI Vs. RAJA RAM
|
November 10, 2008 |
|
JYOTI Vs. CHANDIGARH ADMINISTRATION
|
December 18, 2008 |
|
K K KAPOOR Vs. UNION OF INDIA
|
February 1, 2008 |
|
K L BANSAL Vs. HARYANA STATE COOP SUPPLY AND MARKETING FEDERATION LTD AND OTHERS
|
February 11, 2008 |
|
K S JHAMB Vs. STATE OF PUNJAB
|
November 12, 2008 |
|
K S UBEROI Vs. COMMR OF C EX CUS , DELHI-II
|
August 18, 2008 |
|
K.C. NARWAL, SDO (OPERATION) U.H.B.V.N. Vs. JAGDISH CHANDER, PROPRIETOR, FRIENDS POULTRY FARMS
|
January 20, 2008 |
|
KABUL SINGH Vs. GAIN CHAND
|
October 3, 2008 |
|
KAFILA FORGE LTD. Vs. STATE OF HARYANA AND ORS.
|
May 13, 2008 |
|
KAHLA SINGH Vs. ADDITIONAL DIRECTOR
|
August 21, 2008 |
|
KAILASH KUMAR Vs. SURINDER KAUR
|
November 17, 2008 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
September 8, 2008 |
|
KAKA SINGH Vs. KRISHNA DEVI
|
December 15, 2008 |
|
KAKA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 11, 2008 |
|
KAKU SINGH Vs. STATE OF PUNJAB
|
March 10, 2008 |
|
KALU RAM Vs. STATE OF U.T.
|
April 9, 2008 |
|
KALYAN DASS CHELA SUKHRAM DASS Vs. RAJ KUMAR KAPUR AND ORS.
|
January 15, 2008 |
|
KAMAL KUMAR Vs. P.S.E.B.
|
December 18, 2008 |
|
KAMAL NATH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 27, 2008 |
|
KAMAL RAJ BANSAL Vs. RAJPAUL SINGH
|
September 11, 2008 |
|
KAMAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 4, 2008 |
|
KAMALJEET KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 7, 2008 |
|
KAMALJIT AND ANR. Vs. STATE OF PUNJAB
|
February 1, 2008 |
|
KAMLA WATI Vs. CHAMAN LAL
|
January 23, 2008 |
|
KAMLESH CHANDER Vs. STATE OF HARYANA
|
March 13, 2008 |
|
KAMLESH KAUR Vs. LAKHWINDER SINGH
|
July 31, 2008 |
|
KAMLESH LAMBA Vs. PRESIDING OFFICER, LABOUR COURT & ANR
|
December 5, 2008 |
|
KAMLESH SAINI Vs. GIRDHARI LAL
|
April 29, 2008 |
|
KANHIYA ALIAS KANHI Vs. SUKHI RAM
|
December 4, 2008 |
|
KANIKA ENGINEERING WORKS AND ANOTHER Vs. GIAN CHAND GOYAL
|
December 15, 2008 |
|
KANISHKA OSWAL Vs. STATE OF PUNJAB
|
September 10, 2008 |
|
KANSO Vs. GURNAM SINGH
|
August 26, 2008 |
|
KANWALJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2008 |
|
KANWALJIT KAUR Vs. STATE OF PUNJAB
|
March 5, 2008 |
|
KANWAR BHAN BHATIA Vs. STATE OF HARYANA
|
September 1, 2008 |
|
KANWAR KISHORE JAIN Vs. STATE OF PUNJAB
|
July 22, 2008 |
|
KAPOOR SINGH SANDHU Vs. UNION OF INDIA AND OTHERS
|
March 25, 2008 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
October 31, 2008 |
|
KARAM SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 1, 2008 |
|
KARAM SINGH Vs. STATE OF HARYANA & ORS.
|
March 20, 2008 |
|
KARAM SINGH S/O SAJJAN SINGH Vs. THE STATE OF PUNJAB
|
March 28, 2008 |
|
KARAMJIT SINGH Vs. DIRECTOR, PGI MER & OTHERS
|
December 1, 2008 |
|
KARAMPAL SINGH Vs. AMARJIT KAUR
|
August 21, 2008 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
August 22, 2008 |
|
KARAN SINGH Vs. BHAGMAL
|
May 15, 2008 |
|
KARAN SINGH Vs. HANS KAUR
|
January 16, 2008 |
|
KARAN TRADERS Vs. PUNJAB & SIND BANK
|
October 31, 2008 |
|
KARNAIL KAUR Vs. STATE OF PUNJAB
|
September 3, 2008 |
|
KARNAIL KAUR Vs. BALBIR KAUR
|
December 8, 2008 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
July 30, 2008 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
February 27, 2008 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
August 18, 2008 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
October 20, 2008 |
|
KARNAIL SINGH Vs. KABUL SINGH
|
January 18, 2008 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 8, 2008 |
|
KARNAIL SINGH ALIAS KALIA Vs. THE STATE OF PUNJAB
|
February 8, 2008 |
|
KARNAIL SINGH S/O GURBACHAN SINGH R/O KHIJRABAD Vs. STATE OF HARYANA
|
April 29, 2008 |
|
KARNAL IMPROVEMENT TRUST Vs. KRISHNA DEVI
|
January 22, 2008 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
May 21, 2008 |
|
KARTAR SINGH Vs. DILBER SINGH
|
November 4, 2008 |
|
KARTAR SINGH Vs. JOGA SINGH
|
February 25, 2008 |
|
KARTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 2, 2008 |
|
KASHMIR KAUR Vs. SARDUL SINGH
|
October 17, 2008 |
|
KASHMIR LAL Vs. STATE OF HARYANA
|
March 31, 2008 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 8, 2008 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
November 14, 2008 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 26, 2008 |
|
KASHMIR SINGH S/O ARJUN SINGH Vs. THE STATE OF PUNJAB
|
May 30, 2008 |
|
KASHMIR SOUTH ROADWAYS (REGD.) Vs. EXCISE AND TAXATION COMMISSIONER AND ORS.
|
January 15, 2008 |
|
KASHMIRI LAL Vs. STATE OF HARYANA
|
July 10, 2008 |
|
KASHYAP GOEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2008 |
|
KASTURI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 24, 2008 |
|
KAVANTRY SPRING FABRICATION Vs. COMMR OF C EX CUS
|
August 18, 2008 |
|
KEDAR NATH Vs. SAMRA
|
December 19, 2008 |
|
KESAR SINGH Vs. STATE TRANSPORT COMMISSIONER
|
March 12, 2008 |
|
KESHOB PLANTS Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS
|
August 13, 2008 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
March 19, 2008 |
|
KEWAL KRISHAN JINDAL Vs. STATE OF PUNJAB
|
October 4, 2008 |
|
KHANNA IMPROVEMENT TRUST Vs. INCOME TAX DEPARTMENT
|
July 15, 2008 |
|
KHAZAN SINGH Vs. PRITHVI SINGH SHARMA
|
December 11, 2008 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
February 18, 2008 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
March 3, 2008 |
|
KHERU RAM Vs. SOM NATH
|
September 22, 2008 |
|
KHILLU Vs. STATE OF HARYANA
|
December 10, 2008 |
|
KHUSHAL CHAND Vs. JASPAL SINGH
|
November 28, 2008 |
|
KHUSHI RAM Vs. SURINDER PAL
|
January 9, 2008 |
|
KIRAN BALA Vs. STATE OF PUNJAB
|
April 1, 2008 |
|
KIRAN BALA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 1, 2008 |
|
KIRPA RAM @ KISHANA Vs. ISHWAR SINGH
|
December 11, 2008 |
|
KIRPAL SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
August 8, 2008 |
|
KIRPAL SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ANR.
|
January 25, 2008 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
November 6, 2008 |
|
KIRPAL SINGH Vs. STATE OF HARYANA AND ORS.
|
November 17, 2008 |
|
KIRPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
|
March 17, 2008 |
|
KISHAN CHAND Vs. STATE OF HARYANA
|
April 7, 2008 |
|
KISHAN CHAND Vs. PREM CHAND
|
March 27, 2008 |
|
KISHAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2008 |
|
KISHAN LAL Vs. MANOHAR LAL AND OTHERS
|
December 16, 2008 |
|
KISHORE ALIAS NAND KISHORE Vs. STATE OF HARYANA
|
May 23, 2008 |
|
KISSAN AGRO CHEMICALS Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2008 |
|
KITAB SINGH Vs. DEPUTY COMMISSIONER FATEHABAD
|
March 5, 2008 |
|
KITAB SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
January 9, 2008 |
|
KNK SHINDER SING Vs. UNION OF INDIA (UOI) AND ORS
|
July 21, 2008 |
|
KOHINOOR SEEDS FIELDS INDIA PVT. LTD Vs. STATE OF PUNJAB
|
November 4, 2008 |
|
KRIPAL SINGH AND ETC Vs. STATE OF PUNJAB
|
November 28, 2008 |
|
KRISHAN Vs. STATE OF HARYANA
|
August 19, 2008 |
|
KRISHAN DEV DHIMAN Vs. MAHESH BHATIA
|
April 8, 2008 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 14, 2008 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
February 25, 2008 |
|
KRISHAN KUMAR AND ANOTHER Vs. RAMESHWAR DAYAL AND OTHERS
|
December 8, 2008 |
|
KRISHAN KUMAR JHAMB Vs. INCOME TAX OFFICER
|
December 8, 2008 |
|
KRISHAN LAL Vs. NIRMAL KUMAR
|
December 2, 2008 |
|
KRISHAN LAL Vs. STATE OF U T CHANDIGARH
|
May 26, 2008 |
|
KRISHAN LAL Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED AND OTHERS
|
December 8, 2008 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
January 7, 2008 |
|
KRISHAN LAL AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
April 23, 2008 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
August 13, 2008 |
|
KRISHNA DEVI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
|
February 25, 2008 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
May 30, 2008 |
|
KULBIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 28, 2008 |
|
KULBIR SINGH S/O SUNDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
KULDEEP KAUR Vs. JASBIR SINGH
|
October 1, 2008 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
KULDEEP SINGH Vs. PRESIDING OFFICER AND OTHERS
|
January 23, 2008 |
|
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2008 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
July 21, 2008 |
|
KULDEEP SINGLA Vs. BABY ALIAS KIRAN
|
January 21, 2008 |
|
KULDIP KAUR Vs. CHATTAR SINGH
|
May 6, 2008 |
|
KULDIP KUMAR Vs. MANAGING DIRECTOR
|
March 12, 2008 |
|
KULDIP RAI Vs. STATE FOOD INSPECTOR
|
February 7, 2008 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
August 29, 2008 |
|
KULDIP SINGH Vs. JAI SINGH
|
February 15, 2008 |
|
KULDIP SINGH Vs. KAUSHALYA DEVI
|
July 8, 2008 |
|
KULTAR SINGH Vs. BALWINDER SINGH AND OTHERS
|
January 31, 2008 |
|
KULVINDER SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES, HARYANA AND OTHERS
|
September 5, 2008 |
|
KULWANT RAI @ NONA Vs. STATE OF PUNJAB
|
February 20, 2008 |
|
KULWANT SING Vs. KHARAITI LAL
|
April 11, 2008 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
October 3, 2008 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 3, 2008 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
July 31, 2008 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
March 11, 2008 |
|
KULWANT SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 27, 2008 |
|
KULWINDER DHALIWAL Vs. STATE OF PUNJAB
|
July 21, 2008 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 2008 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 1, 2008 |
|
KUMAR BROTHERS (CHEMISTS) PVT. LTD. Vs. THE UNION TERRITORY OF CHANDIGARH AND ORS.
|
April 11, 2008 |
|
KUMAR TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 16, 2008 |
|
KUNDAN LAL Vs. HARYANA VIDYUT PARASARAN NIGAM LTD
|
September 23, 2008 |
|
KUNDAN MILL BOARD AND PAPER MILLS Vs. COMMISSIONER (APPEALS), PATIALA DIVISION AND ORS.
|
January 21, 2008 |
|
KUNDAN RICE MILLS LIMITED PANIPAT Vs. UNION OF INDIA
|
August 5, 2008 |
|
KUNDAN SINGH Vs. THE STATE OF HARYANA
|
March 27, 2008 |
|
KURUKSHETRA DARPANS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 3, 2008 |
|
KUSHAL TAKHAR Vs. GURINDER SINGH
|
November 20, 2008 |
|
KUSUM CHAHAL Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
|
L I C OF INDIA Vs. PERMANENT LOK ADALAT
|
October 17, 2008 |
|
LABH SINGH Vs. FINANCIAL COMMISSIONER
|
April 4, 2008 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
July 22, 2008 |
|
LACHHMAN SINGH AND OTHERS Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND ANOTHER
|
August 18, 2008 |
|
LADDOO SINGH ALIAS HARJIT SINGH Vs. STATE OF PUNJAB
|
February 26, 2008 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
April 29, 2008 |
|
LAKHMI Vs. MAHAVIR
|
April 7, 2008 |
|
LAKHMI CHAND Vs. STATE OF HARYANA
|
February 11, 2008 |
|
LAKHMIR SINGH Vs. UNION OF INDIA AND OTHERS
|
April 25, 2008 |
|
LAKHWINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
February 20, 2008 |
|
LAKSHMI PRECISION SCREWS LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2008 |
|
LAL CHAND Vs. STATE OF HARYANA
|
December 23, 2008 |
|
LAL SINGH Vs. AJIT SINGH
|
February 26, 2008 |
|
LALITA GUPTA Vs. MAHESH KUMAR GUPTA
|
April 28, 2008 |
|
LALITA SHARMA Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2008 |
|
LALLI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM
|
March 31, 2008 |
|
LALLY A S MAJOR Vs. ASSISTANT LABOUR
|
May 28, 2008 |
|
LARSEN AND TOURBO EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
|
October 20, 2008 |
|
LASHKAR RAM Vs. UNION OF INDIA AND OTHERS
|
May 30, 2008 |
|
LAWYER'S CHAMBER WELFARE ASSOCIATION DISTT Vs. STATE OF HARYANA
|
March 26, 2008 |
|
LAXMI DEVI AND ANR. Vs. CENTRAL BANK OF INDIA AND ORS.
|
March 3, 2008 |
|
LAXMI DEVI KHATER; NORATAN MAL KHATER Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2008 |
|
LAXMI HARDWARE STORE Vs. SHRI MADHUSUDAN
|
August 26, 2008 |
|
LAXMI NARAIN Vs. STATE OF HARYANA
|
September 22, 2008 |
|
LAXMI NARAYAN Vs. HARI KRISHAN
|
November 12, 2008 |
|
LEADING AIRCRAFTSMAN ANSARI AAFTAB AHMED; MOHAMMED ZUBAIR CORPORAL Vs. UNION OF INDIA AND OTHERS
|
July 14, 2008 |
|
LEELAWATI Vs. STATE OF HARYANA
|
January 21, 2008 |
|
LIBRA BUS SERVICE PVT LTD Vs. PUSHPA DEVI
|
September 9, 2008 |
|
LIBRA BUS SERVICE PVT. LTD. Vs. STATE TRANSPORT APPELLATE TRIBUNAL ORS.
|
February 29, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. B.B. SINGLA
|
July 2, 2008 |
|
LILLE MADANJIT Vs. LAND ACQUISITION COLLECTOR
|
March 31, 2008 |
|
LILLU RAM Vs. CIVIL JUDGE
|
January 8, 2008 |
|
LIOR AVI BEN MOYAL Vs. NARCOTICS CONTROL BUREAU
|
November 28, 2008 |
|
LODHI CLUB (REGISTERED), LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 2008 |
|
LOIL CONTINENTAL FOODS LTD Vs. PUNJAB WIRELESS SYSTEMS LTD
|
March 14, 2008 |
|
LT COL NARESH GHAI Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
LT. COL. S.C. DUGGAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 8, 2008 |
|
LUXMI EDUCATIONAL TRUST Vs. STATE OF PUNJAB
|
December 16, 2008 |
|
LUXMI ENTERPRISES Vs. GOPAL SOAP INDUSTRIES
|
February 4, 2008 |
|
M L HURIA Vs. EXECUTIVE ENGINEEER, CHM-II, TAU DEVI LAL THERMAL POWER STATION-PANIPAT
|
March 11, 2008 |
|
M S YADAV Vs. HVPN
|
September 19, 2008 |
|
M.L. SANGHI Vs. SURESH KUMAR
|
April 2, 2008 |
|
M/S MITTAL TRADING CO. AND ANOTHER Vs. MOHAN LAL AND OTHERS
|
December 4, 2008 |
|
M/S SHYAM LAL SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 21, 2008 |
|
M/S. GOLDEN IRON AND STEEL FORGING Vs. UNION OF INDIA AND OTHERS
|
March 28, 2008 |
|
MACHHATTAR SINGH KAKU Vs. STATE OF PUNJAB
|
February 22, 2008 |
|
MADAN KUMAR Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
March 26, 2008 |
|
MADAN LAL ALIAS GOGA Vs. MOHINDERPAL SINGH VIRDI
|
November 6, 2008 |
|
MADAN MOHAN LALL AGGARWAL Vs. AJAY JAIN AND ORS.
|
October 15, 2008 |
|
MADAN MOHAN NAYAR Vs. STATE OF PUNJAB
|
April 9, 2008 |
|
MADAN SINGH Vs. SMT. SUDESH KUMARI
|
December 2, 2008 |
|
MADHO RAM GARG Vs. BALDEV SINGH BATH
|
April 29, 2008 |
|
MADHURLATA AHLUWALIA Vs. UNION OF INDIA
|
April 28, 2008 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
January 22, 2008 |
|
MAHABIR Vs. BHAWANI AND ANR.
|
November 18, 2008 |
|
MAHABIR VEGETABLE OILS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
December 9, 2008 |
|
MAHANT JITENDER NATH Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
|
March 11, 2008 |
|
MAHANT LAKSHMI DHAR Vs. FINANCIAL COMMISSIONER
|
August 20, 2008 |
|
MAHAVIR CHAUDHARY AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 18, 2008 |
|
MAHAVIR PRASAD Vs. INCOME TAX OFFICER
|
February 1, 2008 |
|
MAHAVIR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 16, 2008 |
|
MAHENDER Vs. STATE OF HARYANA
|
December 5, 2008 |
|
MAHENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2008 |
|
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
|
February 1, 2008 |
|
MAHESH Vs. STATE OF HARYANA
|
April 22, 2008 |
|
MAHESH KUMAR Vs. STATE OF HARYANA
|
August 19, 2008 |
|
MAHESH KUMAR Vs. STATE BANK OF INDIA
|
August 20, 2008 |
|
MAHESH KUMAR Vs. KAMLESH KUMAR SANGAR
|
February 6, 2008 |
|
MAHESH KUMAR Vs. PRESIDING OFFICER
|
April 29, 2008 |
|
MAHESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
April 9, 2008 |
|
MAHINDRO Vs. SECRETARY HEALTH SERVICES
|
July 24, 2008 |
|
MAHIPAL Vs. STATE OF HARYANA
|
October 22, 2008 |
|
MAHIPAL SINGH Vs. STATE OF HARYANA AND ORS.
|
February 29, 2008 |
|
MAI CHAND Vs. UTTRI HARYANA BIJLI NIGAM
|
August 25, 2008 |
|
MAIN PAL Vs. STATE OF HARYANA
|
November 7, 2008 |
|
MAINA WANTI Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2008 |
|
MAJ. DIMPLE SINGLA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 6, 2008 |
|
MAJHI TRANSPORT COOP SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
|
January 17, 2008 |
|
MAJOR (RETD.) A.S. LALLY Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
|
May 28, 2008 |
|
MAJOR BHUPINDER SINGH GEWAL Vs. PUNJAB ROADWAYS PATHANKOT
|
November 5, 2008 |
|
MAJOR SINGH Vs. THE STATE OF PUNJAB
|
February 4, 2008 |
|
MAJOR SINGH Vs. SURESH KUMAR
|
November 26, 2008 |
|
MAJOR SINGH Vs. STATE BANK OF INDIA
|
July 3, 2008 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
July 2, 2008 |
|
MAJOR SINGH, JIT SINGH, VILLAGE RAHON ROAD, BOOTHGARH P S BASTI JODHEWAL, LUDHIANA, SHEESH RAM, UMRAO SINGH, VILLAGE JAT BAHROAL, TEHSIL MUNDAWAR, DISTT ALWAR, BACHAN SINGH AND ANR Vs. STATE OF PUNJAB
|
February 14, 2008 |
|
MAKHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
May 30, 2008 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
November 19, 2008 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 23, 2008 |
|
MAKHAN SINGH Vs. STATE OF HARYANA
|
January 30, 2008 |
|
MAKHAN SINGH AND ANR. AND MANOJ KUMAR Vs. STATE OF HARYANA
|
January 29, 2008 |
|
MALHOTRA INDUSTRIAL Vs. CESTAT, NEW DELHI
|
August 21, 2008 |
|
MALKIAT SINGH Vs. THE STATE OF PUNJAB
|
March 5, 2008 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
September 15, 2008 |
|
MALKIAT SINGH Vs. STATE OF HARYANA
|
July 30, 2008 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
April 23, 2008 |
|
MALKIAT SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
July 31, 2008 |
|
MALKIT SINGH Vs. STATE OF PUNJAB
|
May 6, 2008 |
|
MALLA SINGH Vs. STATE OF PUNJAB
|
October 21, 2008 |
|
MALOOK CHAND AGRO OILS LTD. Vs. HARYANA FINANCIAL CORPORATION
|
July 7, 2008 |
|
MALOOK SINGH Vs. PRITHIPAL SINGH
|
February 5, 2008 |
|
MALT CO. (INDIA) LTD Vs. STATE OF HARYANA
|
October 17, 2008 |
|
MALT COMPANY (INDIA) LIMITED Vs. STATE OF HARYANA
|
February 5, 2008 |
|
MALTIBATRA Vs. STATE OF PUNJAB
|
November 11, 2008 |
|
MALUK SINGH S/O GUR BACHAN SINGH Vs. STATE OF HARYANA
|
October 15, 2008 |
|
MALWA SUGAR MILLS CO. LTD Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
MAMO DEVI Vs. SUSHIL KUMAR
|
November 4, 2008 |
|
MAN SINGH Vs. SUMER SINGH
|
October 1, 2008 |
|
MAN SINGH Vs. STATE OF HARYANA
|
November 28, 2008 |
|
MAN SINGH AND ANR. Vs. SUMER SINGH AND ORS.
|
September 1, 2008 |
|
MANAGEMENT OF AMBALA EX-SERVICEMEN TRANSPORT COOPERATIVE SOCIETY LTD , CHANDIGARH Vs. CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH AND OTHERS
|
November 19, 2008 |
|
MANAGEMENT OF BABA ZORAWAR SINGH FATEH SINGH KHALSA GIRLS COLLEGE Vs. UNION OF INDIA ETC
|
August 20, 2008 |
|
MANAGEMENT OF ESCORTS LIMITED, FARIDABAD Vs. KESAR CHAND AND ANOTHER
|
September 23, 2008 |
|
MANAGING DIRECTOR, HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LTD. Vs. K.L. SHARMA AND ANR.
|
September 24, 2008 |
|
MANBHARI AND OTHERS Vs. STATE OF HARYANA
|
April 21, 2008 |
|
MANDEEP Vs. CHAIRMAN, HARYANA VIDYUT PRASARAN NIGAM
|
September 22, 2008 |
|
MANDER SINGH Vs. LADI
|
March 26, 2008 |
|
MANDIPANDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 2008 |
|
MANGA RAM Vs. STATE OF PUNJAB
|
August 19, 2008 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
September 8, 2008 |
|
MANGAT RAM Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2008 |
|
MANGAT SINGH Vs. STATE OF PUNJAB
|
September 12, 2008 |
|
MANI RAM BISHNOI Vs. KAUSHLYA DEVI
|
July 11, 2008 |
|
MANISH AND ORS. Vs. SMT. KAILASH DEVI AND ANR.
|
June 13, 2008 |
|
MANJEET KAUR Vs. PUNJAB SALES CORPORATION
|
September 29, 2008 |
|
MANJIT ENGINEERING WORKS AND ANOTHER Vs. SWARAN SINGH
|
January 22, 2008 |
|
MANJIT KAUR Vs. PUNJAB STATE ELECTION COMMISSION
|
September 26, 2008 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
August 14, 2008 |
|
MANJIT KAUR Vs. UNION OF INDIA AND OTHERS
|
May 19, 2008 |
|
MANJIT SINGH Vs. JULAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD , JULAN AND ANOTHER
|
December 18, 2008 |
|
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 9, 2008 |
|
MANJIT SINGH ALIAS RAJU Vs. STATE OF PUNJAB
|
January 30, 2008 |
|
MANJIT SINGH AND ANR. Vs. MANORATH SINGH KOHLI
|
February 19, 2008 |
|
MANJIT SINGH S/O KASHMIR SINGH Vs. STATE OF PUNJAB
|
November 25, 2008 |
|
MANJU JOON Vs. STATE OF HARYANA
|
July 30, 2008 |
|
MANMOHAN SINGH Vs. NARINDER KAUR
|
February 20, 2008 |
|
MANN SINGH Vs. STATE OF PUNJAB
|
December 9, 2008 |
|
MANN SINGH Vs. RAVINDER KAUR
|
May 22, 2008 |
|
MANNU Vs. PRITAM SINGH
|
December 16, 2008 |
|
MANOHAR LAL Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 2008 |
|
MANOHAR LAL Vs. UNION OF INDIA, SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
April 3, 2008 |
|
MANOHAR LAL YADAV Vs. STATE OF HARYANA AND OTHERS
|
May 5, 2008 |
|
MANOHAR SINGH Vs. STATE OF HARYANA
|
November 3, 2008 |
|
MANOJ Vs. STATE OF HARYANA
|
September 19, 2008 |
|
MANOJ Vs. STATE OF HARYANA
|
May 8, 2008 |
|
MANOJ Vs. STATE OF HARYANA
|
November 19, 2008 |
|
MANOJ AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2008 |
|
MANOJ GOYAL Vs. HUDA, FARIDABAD
|
September 17, 2008 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
February 4, 2008 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
March 24, 2008 |
|
MANOJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 6, 2008 |
|
MANOJ KUMAR Vs. SANDEEP KUMAR
|
January 24, 2008 |
|
MANSHAHIA TRANSPORT COMPANY PVT. LTD Vs. STATE OF PUNJAB
|
March 12, 2008 |
|
MANU SETH MANAGING DIRECTOR TATA CHEMICALS LTD Vs. FOOD INSPECTOR STATE OF PUNJAB
|
March 5, 2008 |
|
MARIGOLD LEASING (INDIA) LTD. Vs. SHASHI BHUSHAN
|
December 15, 2008 |
|
MARUTI UDYOG LTD Vs. STATE OF HARYANA
|
April 11, 2008 |
|
MATHURA DASS GUPTA Vs. SUPERINTENDING ENGINEER, CIRCLE OFFICE
|
April 8, 2008 |
|
MATU RAM Vs. STATE OF HARYANA
|
April 2, 2008 |
|
MAUJI RAM Vs. RAM KALI
|
February 11, 2008 |
|
MAX INDIA LTD. Vs. COMMISSIONER OF C. EX.
|
March 27, 2008 |
|
MAX NEW YORK LIFE INSURANCE CO. LTD Vs. INSURANCE OMBUDSMAN, CHANDIGARH
|
December 17, 2008 |
|
MAZID Vs. STATE OF HARYANA
|
February 28, 2008 |
|
MEENAKSHI SONI Vs. PANJAB UNIVERSITY, CHANDIGARH
|
September 9, 2008 |
|
MEENU SINGLA Vs. STATE OF PUNJAB
|
April 8, 2008 |
|
MEERA WADHWA Vs. GIAN CHAND GUPTA
|
August 11, 2008 |
|
MEGH RAJ Vs. MANPHOOL
|
January 28, 2008 |
|
MEHAL SINGH Vs. STATE OF HARYANA
|
August 20, 2008 |
|
MEHAM CO OPERATIVE SUGAR MILL LTD Vs. PRESIDING OFFICER
|
September 29, 2008 |
|
MEHAR CHAND Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
December 16, 2008 |
|
MEHAR CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 5, 2008 |
|
MEHAR SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 24, 2008 |
|
MEHAR SINGH Vs. SHEHBAZ KHAN ETC
|
January 28, 2008 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
November 14, 2008 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
December 2, 2008 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
February 14, 2008 |
|
MIHAN Vs. INDER
|
February 27, 2008 |
|
MILKHA SINGH Vs. MAKHAN SINGH
|
March 11, 2008 |
|
MIRDULA JOSHI Vs. STATE OF HARYANA
|
December 10, 2008 |
|
MISS MANJU Vs. LAJWANTI
|
December 3, 2008 |
|
MITHLESH SINGH Vs. STATE OF PUNJAB
|
December 2, 2008 |
|
MITHOO SINGH Vs. STATE OF PUNJAB
|
April 21, 2008 |
|
MITTAL TRADING CO Vs. MOHAN LAL
|
December 4, 2008 |
|
MODERNA RADIO HOUSE Vs. WHIRPOOL OF INDIA LTD
|
May 27, 2008 |
|
MOHALI AUTO CRAFT Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2008 |
|
MOHAN LAL Vs. HARBANS SINGH
|
March 26, 2008 |
|
MOHAN LAL Vs. BABU SINGH
|
November 20, 2008 |
|
MOHAN LAL Vs. SHIV KUMAR
|
February 13, 2008 |
|
MOHAN LAL JHANJI Vs. PARKASH CHAND AND OTHERS
|
January 22, 2008 |
|
MOHAN SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
January 31, 2008 |
|
MOHAN SINGH AND ANOTHER Vs. AMARJIT KAUR @ AMARJIT AND OTHERS
|
December 10, 2008 |
|
MOHAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 15, 2008 |
|
MOHAR SINGH Vs. DHARAMVIR SINGH
|
September 29, 2008 |
|
MOHD KAMIL Vs. UNION OF INDIA AND OTHERS
|
January 17, 2008 |
|
MOHD. SAHID JUNAID AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 24, 2008 |
|
MOHINDER AND ORS. AND LAL SINGH AND ORS. Vs. THE STATE OF HARYANA
|
January 28, 2008 |
|
MOHINDER KAUR Vs. SANT KAUR
|
November 3, 2008 |
|
MOHINDER KUMAR Vs. MOHINI DEVI
|
November 26, 2008 |
|
MOHINDER LAL Vs. GENERAL MANAGERS & ORS
|
October 23, 2008 |
|
MOHINDER MASHIH Vs. JAGJIT SINGH
|
January 18, 2008 |
|
MOHINDER MOHAN Vs. STATE OF PUNJAB
|
September 4, 2008 |
|
MOHINDER SINGH Vs. BALBIR SINGH
|
August 19, 2008 |
|
MOHINDER SINGH Vs. JOGINDER SINGH AND ORS.
|
December 22, 2008 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
December 19, 2008 |
|
MOHINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
March 13, 2008 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
March 26, 2008 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 24, 2008 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2008 |
|
MOHINDER SINGH Vs. KRISHAN LAL
|
September 30, 2008 |
|
MOHINDER SINGH Vs. JAI PAL
|
February 19, 2008 |
|
MOHINDER SINGH Vs. JOGINDER SINGH
|
December 5, 2008 |
|
MOHINDER SINGH Vs. THE STATE OF PUNJAB
|
September 12, 2008 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 30, 2008 |
|
MOHINDER SINGH Vs. GURDEV KAUR & ORS.
|
April 29, 2008 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB & ORS.
|
April 7, 2008 |
|
MOHINDER SINGH Vs. KULBIR SINGH
|
January 30, 2008 |
|
MOHINDER SINGH Vs. MOHINDER SINGH
|
August 21, 2008 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 23, 2008 |
|
MOHINDER SINGH AND ORS. Vs. STATE
|
October 4, 2008 |
|
MOHINI CHAWLA Vs. SUBHASH CHANDER CHAWLA
|
November 10, 2008 |
|
MOHIT PRATAP SINGH Vs. ORIENTAL BANK OF COMMERCE
|
August 5, 2008 |
|
MOHMED SALIM Vs. STATE OF HARYANA
|
February 15, 2008 |
|
MOI ENGINEERING LIMITED Vs. STATE OF PUNJAB AND ANR.
|
January 10, 2008 |
|
MON AGGROYIA; KAPIL; BALJINDER SINGH Vs. MUNICIPAL CORPORATION; MUNICIPAL CORPORATION; MUNICIPAL CORPORATION
|
April 25, 2008 |
|
MONIA Vs. SOHAN SINGH DHESI
|
September 3, 2008 |
|
MONIKA Vs. STATE OF HARYANA AND OTHERS
|
May 6, 2008 |
|
MOORTI D/O KAKA SINGH Vs. KAUR SINGH
|
March 14, 2008 |
|
MOTHA SINGH Vs. STATE OF PUNJAB
|
January 17, 2008 |
|
MOTI RAM Vs. UTTAR HARYANA BIJLI VIRTAN NIGAM LTD
|
April 1, 2008 |
|
MRS. RUP JUDGE Vs. CHANDIGARH HOUSING BOARD AND ANR.
|
February 22, 2008 |
|
MUFTI FUZAIL-UL-REHMAN HILAL USMANI Vs. STATE OF PUNJAB
|
August 13, 2008 |
|
MUKAND SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2008 |
|
MUKAND SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
|
December 1, 2008 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
April 22, 2008 |
|
MUKHTAR SINGH Vs. STATE OF PUNJAB
|
September 9, 2008 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
October 4, 2008 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
February 6, 2008 |
|
MUKHTIAR SINGH Vs. KAILASH CHAND AND ANR.
|
November 26, 2008 |
|
MUKHTIARA Vs. UNION OF INDIA
|
May 13, 2008 |
|
MUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2008 |
|
MUNICIPAL COMMITTEE Vs. SATISH CHANDER NARANG
|
March 19, 2008 |
|
MUNISH GUPTA Vs. UNION OF INDIA
|
September 12, 2008 |
|
MUNJAL SHOWA LTD Vs. COMMISSIONER OF CUSTOMS & C EX (DELHI-IV), FARIDABAD
|
September 1, 2008 |
|
MUNNA LAL MISHRA Vs. STATE OF PUNJAB AND OTHERS
|
March 13, 2008 |
|
MUNSA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 2008 |
|
MURTI DEVI Vs. UTTAR HARYANA BIJLI VITARAN NIGAM LTD.
|
February 20, 2008 |
|
MURTI SHRI DURGA BHAWANI Vs. UMESH KUMAR
|
December 16, 2008 |
|
MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST (REGISTERED), KARNAL Vs. CHANDER KISHORE
|
December 16, 2008 |
|
MUSHLIM KHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
April 9, 2008 |
|
N K MITTAL Vs. DILAWAR SINGH
|
February 20, 2008 |
|
N T SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
May 5, 2008 |
|
N.K. SHARMAJ Vs. STATE THROUGH C.B.I.
|
December 24, 2008 |
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N.K. THAKUR, ASSISTANT MANAGER Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LIMITED AND ORS.
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January 25, 2008 |
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N.S. LAMBA Vs. STATE OF PUNJAB
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September 30, 2008 |
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NABHA INDUSTRIES LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
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November 12, 2008 |
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NACHHATTAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
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March 19, 2008 |
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NACHHATTAR SINGH KAKU Vs. THE STATE OF PUNJAB
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February 22, 2008 |
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NAGESH KUMAR Vs. STATE OF HARYANA
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September 5, 2008 |
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NAHAR INDUSTRIAL ENTERPRISES LTD Vs. UNION OF INDIA
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September 11, 2008 |
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NAHAR SINGH CONTRACTOR Vs. STATE OF PUNJAB AND ORS.
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October 31, 2008 |
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NAIK AMRIK SINGH Vs. UNION OF INDIA AND OTHERS
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April 1, 2008 |
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NANAK Vs. STATE OF HARYANA
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August 19, 2008 |
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NANCY COLLAGE OF EDUCATION PATIALA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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October 17, 2008 |
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NAND GOPAL Vs. STATE OF HARYANA AND ORS.
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February 5, 2008 |
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NAND KISHORE AND COMPANY Vs. STATE OF PUNJAB AND ANR.
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August 13, 2008 |
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NAND RAM SON OF PURAN Vs. THE STATE OF PUNJAB
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January 17, 2008 |
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NANDAN AUTO TECH LIMITED Vs. STATE BANK OF PATIALA
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December 15, 2008 |
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NANDITA BAKSHI Vs. CENTRAL
BUREAU OF INVESTIGATION CHANDIGARH
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January 30, 2008 |
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NANHE LAL Vs. STATE OF HARYANA
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October 4, 2008 |
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NANU KHAN Vs. ORIENTAL SPUN PIPE COMPANY LTD
|
March 14, 2008 |
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NARAIN SINGH Vs. JOINT SECRETARY, PANCHAYATS, PUNJAB
|
August 7, 2008 |
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NARANJAN LAL SHARMA Vs. USHA BANSAL
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February 29, 2008 |
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NARANJAN LAL SHARMA Vs. USHA BANSAL
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February 28, 2008 |
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NARAYAN DASS Vs. STATE OF HARYANA
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February 29, 2008 |
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NARAYAN SINGH Vs. UNION OF INDIA (UOI) AND ANR.
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January 21, 2008 |
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NARENDER Vs. ARJAN DASS
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December 3, 2008 |
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NARENDER Vs. STATE OF HARYANA
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July 4, 2008 |
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NARENDER KUMAR Vs. THE MUNICIPAL COUNCIL AND ORS.
|
March 11, 2008 |
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NARESH Vs. STATE OF HARYANA
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February 6, 2008 |
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NARESH CHAND Vs. STATE OF PUNJAB
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September 1, 2008 |
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NARESH KUMAR Vs. STATE OF HARYANA
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December 16, 2008 |
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NARESH KUMAR Vs. STATE OF HARYANA
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February 29, 2008 |
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NARESH KUMAR Vs. STATE OF HARYANA
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March 20, 2008 |
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NARINDER KUMAR Vs. STATE OF HARYANA
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March 12, 2008 |
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NARINDER KUMAR Vs. PUSHPA GUPTA
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August 7, 2008 |
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NARINDER KUMAR Vs. N.K. ELECTRONICS
|
December 8, 2008 |
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NARINDER KUMAR Vs. STATE OF HARYANA
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February 25, 2008 |
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NARINDER KUMAR JAIN Vs. DOMINO LEATHERS LIMITED
|
February 22, 2008 |
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NARINDER SINGH Vs. UNION OF INDIA AND OTHERS
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December 5, 2008 |
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NARINDERJIT KAUR Vs. STATE OF PUNJAB
|
March 19, 2008 |
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NATHA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
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February 28, 2008 |
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NATIOANL INSURANCE CO LTD Vs. RAJ RANI
|
October 4, 2008 |
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NATIONAL DAIRY RESEARCH INSTITUTE Vs. GOPAL CHANDER AND ANR.
|
January 28, 2008 |
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NATIONAL HORTICULTURE BOARD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
August 28, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BALVIR KAUR
|
April 3, 2008 |
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NAVEEN MEHRA Vs. UNION OF INDIA
|
January 24, 2008 |
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NAVGRAHA CENTRAL GOVERNMENT EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
|
December 12, 2008 |
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NAVNEET KAPOOR Vs. STATE OF PUNJAB AND ANR.
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May 7, 2008 |
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NAVNEET KAUR Vs. STATE OF PUNJAB
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July 24, 2008 |
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NAZAR SINGH Vs. STATE OF PUNJAB
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February 22, 2008 |
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NEELAM Vs. STATE OF HARYANA
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September 2, 2008 |
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NEENA GUPTA Vs. STATE OF PUNJAB
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November 17, 2008 |
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NEERAJ ENGG INDUSTRIES Vs. PRESIDING OFFICER
|
May 22, 2008 |
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NEERAJ SHARMA Vs. STATE OF PUNJAB
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July 2, 2008 |
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NEETU SINGH Vs. STATE OF HARYANA AND ORS
|
August 14, 2008 |
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NETAR SINGH Vs. STATE OF PUNJAB AND ORS.
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February 19, 2008 |
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NEW BHARAT RICE MILLS Vs. UNION OF INDIA
|
July 24, 2008 |
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NEW FRIENDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX AND ANR.
|
April 10, 2008 |
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NEW GENERATION REAL ESTATES LTD Vs. STATE OF PUNJAB
|
August 5, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHINDERJIT SINGH
|
October 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KRISHNA DEVI
|
April 7, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHA YADAV
|
April 22, 2008 |
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NEW MIDH BHABRA TRANSPORT COMPANY (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
|
September 15, 2008 |
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NIKHIL Vs. MAHARISHI DAHANAND UNIVERSITY AND ORS.
|
July 4, 2008 |
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NIKHIL KUMAR SINGH Vs. RAMESH KUMAR MAHAJAN
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January 30, 2008 |
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NIKKA RAM Vs. UNION OF INDIA (UOI) AND ORS.
|
March 11, 2008 |
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NIRANJAN @ NIRANJAN SINGH Vs. THE STATE OF HARYANA
|
February 28, 2008 |
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NIRANJAN SINGH Vs. STATE OF PUNJAB
|
April 24, 2008 |
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NIRANJAN SINGH Vs. STATE OF HARYANA
|
September 5, 2008 |
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NIRBHAI SINGH Vs. RAJBIR SINGH
|
January 24, 2008 |
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NIRBHAI SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
February 8, 2008 |
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NIRBHAY KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 7, 2008 |
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NIRMAL KAUR Vs. ONKAR SINGH
|
December 19, 2008 |
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NIRMAL RANI Vs. UNION OF INDIA
|
July 29, 2008 |
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NIRMAL SACHDEVA Vs. STATE OF HARYANA AND ANR.
|
February 5, 2008 |
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NIRMAL SINGH Vs. HARDEEP SINGH
|
May 20, 2008 |
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NIRMAL SINGH Vs. GURVINDER KAUR
|
January 7, 2008 |
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NIRMAL SINGH ALIAS PAPPU Vs. STATE OF HARYANA
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March 4, 2008 |
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NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB
|
March 5, 2008 |
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NIRMAL SINGH PEHLWAN Vs. INSPECTOR CUSTOMS
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August 14, 2008 |
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NIRMAL SINGH S/O MEHTAB SINGH, R/O VILLAGE CHHAJU PUR, TALHERI, P.S ISMALABAD, DISTT. KURUKSHETRA Vs. THE STATE OF HARYANA
|
February 29, 2008 |
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NIRMALA Vs. STATE OF HARYANA
|
May 2, 2008 |
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NIRMALA DEVI Vs. ROOP LAL AND OTHERS
|
February 12, 2008 |
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NIRMALA DEVI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
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April 2, 2008 |
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NISHA Vs. STATE OF HARYANA AND OTHERS
|
March 12, 2008 |
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NISHAN SINGH Vs. STATE OF PUNJAB
|
November 18, 2008 |
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NISHAN SINGH Vs. STATE OF PUNJAB
|
January 23, 2008 |
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NISHAN SINGH Vs. STATE OF PUNJAB
|
May 30, 2008 |
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NISHI GUPTA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 2008 |
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NITI ARORA Vs. ROHIT VIJ
|
August 26, 2008 |
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NITIKA GARG Vs. STATE OF PUNJAB AND OTHERS
|
May 21, 2008 |
|
NO EX JC 240843 A N/RISALDAR SHIV SINGH Vs. UNION OF INDIA
|
March 24, 2008 |
|
O P GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 4, 2008 |
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O.P. GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
February 4, 2008 |
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OM PARKASH Vs. FINANCIAL COMMISSIONER
|
August 11, 2008 |
|
OM PARKASH Vs. JANAKI
|
December 2, 2008 |
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OM PARKASH Vs. STATE OF PUNJAB
|
April 4, 2008 |
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OM PARKASH Vs. ISHWAR SINGH
|
April 3, 2008 |
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OM PARKASH Vs. GURMIT SINGH
|
February 5, 2008 |
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OM PARKASH Vs. MANJU RANI
|
December 15, 2008 |
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OM PARKASH Vs. STATE OF HARYANA
|
March 4, 2008 |
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OM PARKASH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
February 14, 2008 |
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OM PARKASH Vs. GOLDEN FOREST INDIA LTD
|
February 19, 2008 |
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OM PARKASH Vs. STATE OF HARYANA
|
March 25, 2008 |
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OM PARKASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
July 18, 2008 |
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OM PARKASH Vs. GOLDEN FOREST INDIA LTD.
|
September 19, 2008 |
|
OM PARKASH Vs. SH. DHARAMVIR
|
August 2, 2008 |
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OM PARKASH AGGARWAL Vs. STATE OF HARYANA
|
October 1, 2008 |
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OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 10, 2008 |
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OM PARKASH ASHOK KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
December 8, 2008 |
|
OM PARKASH GOYAL Vs. STATE OF HARYANA ETC
|
August 19, 2008 |
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OM PARKASH HARBANS LAL Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2008 |
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OM PARKASH SHARMA Vs. JAGATJIT SINGH AHLUWALIA
|
September 12, 2008 |
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OM PATI Vs. HARYANA VIDYUT PARSARAN NIGAM LTD
|
March 4, 2008 |
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OM PATTI Vs. STATE OF HARYANA
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March 24, 2008 |
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OM PRAKASH Vs. STATE OF PUNJAB
|
October 3, 2008 |
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OM PRAKASH Vs. STATE OF HARYANA
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February 6, 2008 |
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OM PRAKASH Vs. STATE OF HARYANA
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January 15, 2008 |
|
OM PRAKASH Vs. KAMLESH
|
January 23, 2008 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
December 17, 2008 |
|
ONKAR CHAND Vs. STATE
|
June 10, 2008 |
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OPBK CONSTRUCTION PVT. LTD. Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. AND ANR.
|
May 19, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. JASWINDER SINGH
|
July 28, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. KAMLA DEVI
|
February 29, 2008 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. SANTOSH AND ORS.
|
February 5, 2008 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANARA DEVI
|
March 17, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MONIKA VERMA
|
March 18, 2008 |
|
P K PRASHAR Vs. UNION OF INDIA
|
July 30, 2008 |
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P K SINGHI Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2008 |
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P.C. WADHWA Vs. STATE OF HARYANA
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April 22, 2008 |
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P.M. ANNAMMA Vs. UNION OF INDIA (UOI) AND ORS.
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April 3, 2008 |
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P.R. SHARMA Vs. UNION OF INDIA
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August 22, 2008 |
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P.S. NOOR Vs. UNION OF INDIA (UOI) AND ORS.
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May 5, 2008 |
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PAL SINGH Vs. JAGIR KAUR
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February 27, 2008 |
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PALA RAM Vs. STATE OF HARYANA
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January 23, 2008 |
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PALA SINGH Vs. STATE OF HARYANA
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August 22, 2008 |
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PALE RAM Vs. STATE OF HARYANA AND OTHERS
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September 3, 2008 |
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PAMELA DEVI OPAL Vs. STATE OF PUNJAB
|
July 9, 2008 |
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PANJAB UNIVERSITY, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
December 11, 2008 |
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PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
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September 2, 2008 |
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PARAMJIT KAUR Vs. STATE OF PUNJAB
|
August 20, 2008 |
|
PARAMJIT SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 29, 2008 |
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PARAMJIT SINGH Vs. STATE OF PUNJAB
|
December 3, 2008 |
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PARAMJIT SINGH Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE AND ORS.
|
February 12, 2008 |
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PARAMJIT SINGH ALIAS MANGE RAM Vs. STATE OF HARYANA
|
December 17, 2008 |
|
PARAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 23, 2008 |
|
PARAMJIT SINGH SON OF PRITAM SINGH, R/O VILLAGE JAIMALWALA, P.S. BAGHA PURANA, DISTRICT MOGA Vs. THE STATE OF HARYANA
|
March 10, 2008 |
|
PARAMVIR @ HAPPY Vs. STATE OF HARYANA
|
August 13, 2008 |
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PARAPLEGIC HOME SOCIETY AND ANOTHERS Vs. LT COL DHARAM VIR
|
March 17, 2008 |
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PARAS HOLIDAYS PVT. LTD Vs. STATE OF HARYANA
|
April 4, 2008 |
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PARAS RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
September 16, 2008 |
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PARASOL LABORATORIES I PVT LTD Vs. UNKNOWN PERSON
|
May 28, 2008 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
PARDEEP KUMAR Vs. RASHPAL SINGH
|
March 18, 2008 |
|
PARGAT SINGH Vs. RANJIT SINGH
|
November 14, 2008 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
April 23, 2008 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
PARGAT SINGH Vs. STATE OF HARYANA
|
April 29, 2008 |
|
PARHIAD SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
January 21, 2008 |
|
PARKASH AND OTHERS Vs. KALE RAM
|
October 16, 2008 |
|
PARKASH CHAND Vs. LACHHMAN DASS
|
September 17, 2008 |
|
PARKASH KAUR Vs. SHAMSHER SINGH
|
August 4, 2008 |
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PARMESHWAR DUTT SHARMA Vs. U.T. CHANDIGARH
|
May 1, 2008 |
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PARMESHWARI DEVI ETC Vs. JIWAN LAL
|
November 3, 2008 |
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PARMINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
|
April 28, 2008 |
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PARMJIT KAUR Vs. STATE OF PUNJAB
|
April 24, 2008 |
|
PARMJIT SINGH Vs. STATE OF PUNJAB
|
August 26, 2008 |
|
PARSHOTAM DASS Vs. STATE OF HARYANA
|
September 7, 2008 |
|
PARTAP Vs. STATE OF HARYANA
|
March 5, 2008 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
December 3, 2008 |
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PARTAP SINGH DAHIYA Vs. STATE OF HARYANA
|
March 31, 2008 |
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PARVEEN GARG Vs. STATE OF HARYANA
|
May 7, 2008 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
August 12, 2008 |
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PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2008 |
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PARVEEN KUMAR AGGARWAL Vs. PUNJAB AND HARYANA HIGH COURT
|
February 8, 2008 |
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PARVINDER JIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 22, 2008 |
|
PARWATI Vs. STATE OF HARYANA
|
August 27, 2008 |
|
PASUPATI SPINNING AND WEAVING MILLS LTD Vs. UNION OF INDIA
|
November 6, 2008 |
|
PATRAM Vs. GRAM PANCHAYAT KATWAR AND OTHERS
|
July 3, 2008 |
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PAWAN Vs. STATE OF HARYANA
|
August 13, 2008 |
|
PAWAN CHAWLA Vs. AMRIT HANDLOOM HOUSE
|
August 25, 2008 |
|
PAWAN GOEL Vs. STATE OF HARYANA
|
February 13, 2008 |
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PAWAN GOEL Vs. KMG MILK FOOD LTD.
|
February 22, 2008 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
April 1, 2008 |
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PAWAN KUMAR Vs. STATE OF PUNJAB
|
December 8, 2008 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
November 6, 2008 |
|
PAWAN KUMAR Vs. BANWARI
|
September 8, 2008 |
|
PAWAN KUMAR Vs. KULDIP KUMAR AND ORS.
|
May 21, 2008 |
|
PAWAN KUMAR AND OTHERS Vs. MAMAN KUMAR AND OTHERS
|
December 9, 2008 |
|
PAWAN KUMAR GARG Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 26, 2008 |
|
PAWAN KUMAR PRASHAR Vs. STATE
|
May 14, 2008 |
|
PAWAN SINGAL Vs. UNION OF INDIA
|
March 31, 2008 |
|
PEPSU ROAD TRANSPORT CORPN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 27, 2008 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 17, 2008 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. JASWANT SINGH
|
February 26, 2008 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 18, 2008 |
|
PERIWAL ENTERPRISES (P) LTD. Vs. STATE OF HARYANA AND ANR.
|
September 29, 2008 |
|
PERVINDER KUMAR Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
May 8, 2008 |
|
PHALWINDER SINGH Vs. SANTA SINGH
|
December 2, 2008 |
|
PHOOL CHAND Vs. MOHINDER SINGH AND ORS.
|
November 4, 2008 |
|
PHUMAN SINGH Vs. STATE OF HARYANA
|
December 17, 2008 |
|
PIAR KAUR Vs. STATE OF PUNJAB
|
August 19, 2008 |
|
PIARA Vs. STATE OF PUNJAB
|
May 19, 2008 |
|
PIARA SINGH BHANIARA Vs. STATE OF PUNJAB
|
November 11, 2008 |
|
PIARA SON OF HAZARA RAM, VILLAGE SOTA, P S DISTRICT JALANDHAR Vs. STATE OF PUNJAB
|
July 28, 2008 |
|
PIARE LAL CHARITABLE TRUST Vs. STATE OF HARYANA
|
March 11, 2008 |
|
PIONEER SPORTS WORKS (P) LTD , NAKODAR ROAD, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
|
September 11, 2008 |
|
PISHORI LAL Vs. SH. THAKUR JI, THAKURDWARA SUNAMI
|
April 23, 2008 |
|
POHAP SINGH Vs. STATE OF HARYANA
|
August 22, 2008 |
|
POONAM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
October 22, 2008 |
|
POONAM RANI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
January 21, 2008 |
|
PORRITTS & SPENCER (ASIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 16, 2008 |
|
PRABHU DAYAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2008 |
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PRAKASH TPT CO OPERATIVE SOCIETY LTD Vs. TRIPURARI SARAN TRIPATHI
|
May 19, 2008 |
|
PRAKASHO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
May 9, 2008 |
|
PRAN NATH Vs. AVTAR SINGH AND OTHERS
|
December 11, 2008 |
|
PRATAP SINGH Vs. STATE OF HARYANA
|
October 31, 2008 |
|
PRATAP SINGH Vs. STATE OF HARYANA
|
August 25, 2008 |
|
PRATIBHA DEVI Vs. GURU ARJAN DEV PUBLIC SCHOOL
|
October 16, 2008 |
|
PREETI Vs. MANMOHAN SINGH
|
January 7, 2008 |
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PREM CHAND Vs. STATE (U.T. CHANDIGARH) THROUGH FOOD INSPECTOR
|
January 30, 2008 |
|
PREM CHAND Vs. STATE OF HARYANA
|
January 31, 2008 |
|
PREM KAUR @ PREMO Vs. BALWINDER KAUR
|
December 11, 2008 |
|
PREM KUMAR Vs. STATE OF HARYANA
|
April 21, 2008 |
|
PREM KUMAR JAIN Vs. JAGJIT SINGH CHATWAL AND ORS.
|
February 4, 2008 |
|
PREM LAL SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
September 18, 2008 |
|
PREM NATH Vs. STATE OF PUNJAB AND ANOTHER
|
January 28, 2008 |
|
PREM SINGH Vs. STATE OF HARYANA
|
January 9, 2008 |
|
PREM SINGH Vs. THE STATE OF HARYANA AND ANR.
|
February 27, 2008 |
|
PREM SINGH Vs. UNION TERRITORY
|
January 22, 2008 |
|
PREM SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 23, 2008 |
|
PREMWATI Vs. UNION OF INDIA AND OTHERS
|
February 15, 2008 |
|
PRESIDENT MANAGING COMMITTEE SHAHEED KANSHI RAM MEMORIAL Vs. K.L. GUPTA
|
October 21, 2008 |
|
PRIME LEATHERS Vs. UNION OF INDIA
|
May 29, 2008 |
|
PRINCE MINOR THROUGH HIS MOTHER AND NATURAL GUARDIAN SMT. REKHA Vs. SURESH KUMAR
|
August 13, 2008 |
|
PRINCIPAL M D SANATAN DHARAM GIRLS COLLAGE Vs. STATE IN FORMATIONCOMMISSIONER
|
January 14, 2008 |
|
PRIT PAL SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
|
October 17, 2008 |
|
PRITAM KAUR Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
August 6, 2008 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
November 4, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
November 7, 2008 |
|
PRITAM SINGH Vs. AVTAR SINGH
|
December 9, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
January 7, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 7, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 5, 2008 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 9, 2008 |
|
PRITAM SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
May 1, 2008 |
|
PRITAM SINGH AND ORS. Vs. MOHINDER SINGH AND ORS.
|
December 22, 2008 |
|
PRITHI PAL SINGH Vs. AMRIK SINGH
|
February 25, 2008 |
|
PRITHI SINGH SON OF LAKHO SINGH RESIDENT OF GURU SEWAK NAGAR DHANOLA ROAD, POLICE STATION BARNALA (PUNJAB) Vs. THE STATE OF HARYANA
|
March 4, 2008 |
|
PRITHVI SINGH Vs. FINANCIAL COMMISSIONER, REVENUE HARYANA AND OTHERS
|
March 18, 2008 |
|
PRITI PAL Vs. PRESIDING OFFICER AND OTHERS
|
January 18, 2008 |
|
PRITPAL SINGH Vs. DEVINDER KUMAR
|
February 18, 2008 |
|
PRITU Vs. GURDAS
|
May 5, 2008 |
|
PROMILA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 16, 2008 |
|
PROMILA KANWAR Vs. NARINDERJIT SINGH
|
May 13, 2008 |
|
PROMILA SONDHI Vs. UNION OF INDIA (UOI) AND ORS.
|
February 22, 2008 |
|
PRTC, PATIALA Vs. SURJI DEVI
|
January 29, 2008 |
|
PUJA MECHANICAL WORKS Vs. POOJA MACHINES (P) LTD
|
September 3, 2008 |
|
PUNITA CHAUDHARY Vs. STATE OF HARYANA
|
December 8, 2008 |
|
PUNJAB AND SIND BANK Vs. DOMINO LEATHERS LTD.
|
February 15, 2008 |
|
PUNJAB AND SIND BANK Vs. LABOUR COMMISSIONER
|
January 8, 2008 |
|
PUNJAB AND SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
April 7, 2008 |
|
PUNJAB BEEJ BHANDAR Vs. KUMAR FERTILIZERS
|
September 10, 2008 |
|
PUNJAB BEVERAGES PVT. LTD. Vs. G.T. AGENCIES
|
May 30, 2008 |
|
PUNJAB BONE MILLS Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2008 |
|
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER
|
April 1, 2008 |
|
PUNJAB MANDI BOARD Vs. STATE OF PUNJAB
|
April 7, 2008 |
|
PUNJAB NATIONAL BANK Vs. SUSHIL KUMAR GARG
|
September 30, 2008 |
|
PUNJAB NURSES REGISTRATION COUNCIL, MOHALI Vs. GULSHAN BIR KAUR AND OTHERS
|
March 14, 2008 |
|
PUNJAB PETROLEUM TANKER WORKER UNION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
November 3, 2008 |
|
PUNJAB ROADWAYS Vs. KHARAR TRANSPORT COMPANY (REGD ) KHARAR
|
March 13, 2008 |
|
PUNJAB STATE Vs. JAGTAR SINGH
|
February 5, 2008 |
|
PUNJAB STATE AND ANOTHER Vs. BODH RAJ
|
February 11, 2008 |
|
PUNJAB STATE AND ANR. Vs. MOHAN SINGH, SINCE DECEASED, THROUGH HIS LEGAL REPRESENTATIVES
|
February 7, 2008 |
|
PUNJAB STATE AND OTHERS Vs. BALWINDER SINGH
|
May 2, 2008 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. REGISTRAR
|
February 19, 2008 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGAH Vs. SANTOKH SINGH AND OTHERS
|
November 19, 2008 |
|
PUNJAB STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, SPL. RANGE-I
|
July 25, 2008 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. DEPUTY
|
March 31, 2008 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2008 |
|
PUNJAB STATE COLLECTOR, GURDASPUR AND OTHERS Vs. DALIP SINGH
|
March 17, 2008 |
|
PUNJAB STATE COOPERATIVE HANDLOOM FEDERATION LIMITED Vs. TILAK RAJ AND ANOTHER
|
April 10, 2008 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. GOYAL RICE & OIL MILLS
|
July 21, 2008 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, SECTOR 17, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
October 23, 2008 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
March 19, 2008 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. FIRM NEW ERA PRINTING MILLS
|
December 1, 2008 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GURVINDER SINGH AND ANR.
|
February 7, 2008 |
|
PUNJAB STATE ELECTRICITY BOARD AND OTHERS Vs. SUKHDEV SINGH
|
May 6, 2008 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. APPELLATE AUTHROITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
August 13, 2008 |
|
PUNJAB WAKF BOARD Vs. JOINT DEVELOPMENT COMMISSIONER
|
July 11, 2008 |
|
PURAN CHAND Vs. JAI GOPAL
|
January 8, 2008 |
|
PURAN MAL Vs. STATE OF HARYANA
|
February 26, 2008 |
|
PURUSHOTAM MANTRI Vs. VINOD TANDON ALIAS HARI NATH TANDON
|
January 30, 2008 |
|
PUSHAM BANSAL Vs. COMMISSIONER OF INCOME TAX
|
March 25, 2008 |
|
PUSHPA Vs. GURBAX SINGH
|
July 8, 2008 |
|
PUSHPA LATA MITTAL Vs. STATE OF PUNJAB
|
April 8, 2008 |
|
PUSHPA RANI Vs. RAGHUBIR SINGH
|
October 21, 2008 |
|
PUSHPA RANI Vs. DYAL SINGH
|
December 24, 2008 |
|
PYARE LAL Vs. SABHA CHAND
|
March 20, 2008 |
|
R K PUNIA Vs. CHARAN SINGH HARYANA AGRICULTURE UNIVERSITY HISAR AND OTHERS
|
November 4, 2008 |
|
R P S REKHY Vs. STATE
|
May 7, 2008 |
|
R.B.L. BANARSI DASS & CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2008 |
|
R.D. VERMA Vs. STATE OF HARYANA AND ORS.
|
February 18, 2008 |
|
RADHA NAIR Vs. PRESIDING OFFICER LABOUR COURT AMBALA
|
September 18, 2008 |
|
RADHA RAMAN BUILDERS AND DEVELOPERS PVT. LTD. Vs. HARYANA CONCAST LTD. (IN LIQUIDATION)
|
March 20, 2008 |
|
RADHEY SHAM Vs. STATE OF HARYANA
|
September 24, 2008 |
|
RADHEY SHYAM Vs. ARJUN SINGH KIRPA RAM CHARITABLE TRUST
|
May 29, 2008 |
|
RADHEY SHYAM Vs. PREM KUMAR
|
December 24, 2008 |
|
RADO REXINE COMPANY Vs. CESTAT
|
October 22, 2008 |
|
RAGHAV ALLOYS (P) LTD Vs. COMMISSIONER OF C EX , CHANDIGARH
|
August 19, 2008 |
|
RAGHBIR SINGH Vs. TRUST, SAINIYAN MOHALLA SAINIPURA
|
December 10, 2008 |
|
RAGHBIR SINGH @ BHIRA AND OTHERS Vs. STATE OF HARYANA
|
February 28, 2008 |
|
RAGHBIR SINGH ALIAS BHIRA Vs. STATE OF HARYANA
|
February 7, 2008 |
|
RAGHBIR SINGH BAL Vs. RAVINDER KUMAR BAKSHI
|
March 25, 2008 |
|
RAGHU EXPORTS Vs. UNION OF INDIA
|
July 24, 2008 |
|
RAGHU NATH GUPTA Vs. PUNJAB URBAN DEVELOPMENT & PLANNING AUTHORITY
|
November 5, 2008 |
|
RAGHUBIR SINGH Vs. INDIAN RED CROSS SOCIETY
|
March 4, 2008 |
|
RAGHUBIR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
|
September 11, 2008 |
|
RAGHUBIR SINGH CHHINNA Vs. KARTAR SINGH SEKHON AND ORS.
|
February 18, 2008 |
|
RAGHUNATH Vs. STATE OF HARYANA
|
September 13, 2008 |
|
RAGHUVIR PRASAD MITTAL Vs. STATE OF HARYANA AND OTHERS
|
April 4, 2008 |
|
RAJ AND ORS. Vs. STATE OF HARYANA AND ANR.
|
February 15, 2008 |
|
RAJ BAHADUR Vs. STATE OF PUNJAB
|
July 11, 2008 |
|
RAJ BAHADUR SAROT Vs. ANJU SAROT
|
September 2, 2008 |
|
RAJ DULARI AND ORS. Vs. JAWAHAR
|
January 8, 2008 |
|
RAJ KUMAR Vs. STATE OF HARYANA AND ORS.
|
January 22, 2008 |
|
RAJ KUMAR Vs. SHRI RATTAN P. WATTAL IAS, DIRECTOR GENERAL, SPORTS AUTHORITY OF INDIA AND OTHERS
|
January 10, 2008 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 7, 2008 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
March 4, 2008 |
|
RAJ KUMAR Vs. BADRI PARSHAD
|
September 11, 2008 |
|
RAJ KUMAR @ RAJU Vs. STATE OF PUNJAB
|
October 30, 2008 |
|
RAJ KUMAR AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
September 10, 2008 |
|
RAJ KUMAR AND SMT. PARKASH WATI Vs. STATE OF PUNJAB
|
May 5, 2008 |
|
RAJ KUMAR MANGLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 8, 2008 |
|
RAJ KUMAR SINDHU Vs. STATE OF HARYANA
|
October 16, 2008 |
|
RAJ KUMAR, PARKASH WATI Vs. STATE OF PUNJAB
|
May 5, 2008 |
|
RAJ KUMARI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
August 29, 2008 |
|
RAJ MECHANICAL INDUSTRIES AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
November 26, 2008 |
|
RAJ NARAYAN YADAV Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2008 |
|
RAJ OVERSEASE Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2008 |
|
RAJ PAL Vs. STATE OF HARYANA AND ORS.
|
January 24, 2008 |
|
RAJ PATI Vs. HARBANS SINGH
|
December 18, 2008 |
|
RAJ RANI Vs. STATE OF HARYANA AND OTHERS
|
October 30, 2008 |
|
RAJ RANI Vs. VINDER SINGH
|
August 19, 2008 |
|
RAJ SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2008 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
March 26, 2008 |
|
RAJA ALIAS DHARAMRAJ Vs. STATE OF HARYANA
|
September 12, 2008 |
|
RAJA ALIAS RAJ SINGH ALIAS SUKHMEET SINGH Vs. STATE OF HARYANA
|
September 19, 2008 |
|
RAJA RAM Vs. KRISHAN LAL
|
September 29, 2008 |
|
RAJA RAM MALIK AND ANOTHERS Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
March 25, 2008 |
|
RAJAN Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2008 |
|
RAJBABLA Vs. STATE OF HARYANA AND ORS.
|
February 11, 2008 |
|
RAJBALA Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2008 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
January 9, 2008 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
March 12, 2008 |
|
RAJBIR SINGH ALIAS RAJA Vs. STATE OF HARYANA
|
April 21, 2008 |
|
RAJEEV PASSI Vs. COMMISSIONER, ROHTAK DIVISION
|
January 24, 2008 |
|
RAJENDER SINGH Vs. STATE OF HARYANA
|
September 22, 2008 |
|
RAJENDER SINGH @ TILLU S/O BALWANT SINGH Vs. STATE OF HARYANA
|
January 23, 2008 |
|
RAJENDERA PAL MANGAL Vs. ASSTT. COLLR., CUS. & C. EX. DIV., LUDHIANA
|
September 8, 2008 |
|
RAJENDRA KUMAR Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER
|
February 19, 2008 |
|
RAJENDRA PARSHAD AGGARWAL Vs. BOARD OF DIRECTORS AND ORS.
|
May 8, 2008 |
|
RAJESH Vs. STATE OF HARYANA
|
March 5, 2008 |
|
RAJESH BHATIA Vs. CHAIRMAN HN MUNICIPALITIES ELECTION TRIBUNAL
|
April 22, 2008 |
|
RAJESH BHATIA Vs. ASHWANI AZAD
|
October 3, 2008 |
|
RAJESH KAUSHIK Vs. STATE OF HARYANA AND ORS.
|
January 7, 2008 |
|
RAJESH KUMAR Vs. THE STATE OF HARYANA
|
February 27, 2008 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
May 14, 2008 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
January 31, 2008 |
|
RAJESH KUMAR AND OTHERS Vs. DAV COLLEGE OF ENGINEERING AND TECHNOLOGY, OTHERS
|
September 29, 2008 |
|
RAJINDER KALIA Vs. STATE OF PUNJAB
|
December 19, 2008 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
February 19, 2008 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
February 22, 2008 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
February 28, 2008 |
|
RAJINDER KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
May 14, 2008 |
|
RAJINDER KUMAR AND ANOTHER Vs. GURBACHAN SINGH
|
March 18, 2008 |
|
RAJINDER KUMAR UNION OF INDIA Vs. UNION OF INDIA
|
April 29, 2008 |
|
RAJINDER KUMAR VERMA Vs. UNION OF INDIA
|
November 11, 2008 |
|
RAJINDER PAL GAUTAM Vs. STATE OF PUNJAB
|
May 30, 2008 |
|
RAJINDER SINGH AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD
|
February 15, 2008 |
|
RAJINDER SINGH KAKKAR Vs. UNION OF INDIA AND OTHERS
|
May 13, 2008 |
|
RAJINDER SINGH SIDHU Vs. CHANDIGARH ADMINISTRATION
|
November 25, 2008 |
|
RAJINDERPAL Vs. STATE OF PUNJAB
|
August 4, 2008 |
|
RAJNISH KUMAR TULI Vs. UNION OF INDIA
|
March 19, 2008 |
|
RAJO AND SANJU AND ANR. Vs. THE STATE OF PUNJAB
|
January 30, 2008 |
|
RAJPAL KAHTRI Vs. STATE OF HARYANA
|
December 11, 2008 |
|
RAJPURA JANTA COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB
|
October 20, 2008 |
|
RAJU Vs. STATE OF HAYANA
|
October 21, 2008 |
|
RAJU Vs. CHOWDHARY RAM
|
October 16, 2008 |
|
RAJUPDESH KAUR Vs. STATE OF PUNJAB
|
January 22, 2008 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
January 28, 2008 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
November 3, 2008 |
|
RAKESH Vs. STATE OF HARYANA
|
May 2, 2008 |
|
RAKESH KUMAR Vs. FINANCIAL COMMISSIONER/REVENUE
|
October 24, 2008 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
September 15, 2008 |
|
RAKESH KUMAR AND CO. Vs. UNION OF INDIA
|
November 20, 2008 |
|
RAKESH KUMAR BHATIA Vs. INDIAN POTASH LIMITED AND ORS.
|
January 16, 2008 |
|
RAKESH SHARMA Vs. THE STATE OF PUNJAB AND ORS.
|
March 17, 2008 |
|
RAM ASRI Vs. RAKESH CHAND
|
March 14, 2008 |
|
RAM AVTAR Vs. CHANDIGARH ADMINISTRATION
|
February 27, 2008 |
|
RAM AVTAR Vs. STATE OF HARYANA
|
May 21, 2008 |
|
RAM BHAJAN Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH AND ANOTHER
|
September 9, 2008 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
January 30, 2008 |
|
RAM CHANDER Vs. BHIM SINGH
|
May 23, 2008 |
|
RAM CHANDER Vs. VINOD KUMAR
|
October 22, 2008 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
March 14, 2008 |
|
RAM CHANDER Vs. NATHI RAM AND ORS.
|
November 18, 2008 |
|
RAM CHANDER SHARMA Vs. STATE OF HARYANA
|
December 1, 2008 |
|
RAM DEV Vs. STATE OF U.T. CHANDIGARH
|
January 25, 2008 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
October 30, 2008 |
|
RAM KANWAR Vs. GRAM PANCHAYAT BIDHAL
|
November 21, 2008 |
|
RAM KARAN Vs. STATE OF HARYANA AND OTHERS
|
February 29, 2008 |
|
RAM KARAN Vs. TRIBUNAL, IMPROVEMENT TRUST
|
December 19, 2008 |
|
RAM KARAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 2008 |
|
RAM KHILAWAN Vs. SOM NATH SHARMA
|
May 29, 2008 |
|
RAM KIRAN GOYAL Vs. SUB DIVISIONAL ENGINEER
|
February 6, 2008 |
|
RAM KISHAN Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT AUTHORITY
|
December 17, 2008 |
|
RAM KISHAN S/O MATHRA PARSHAD Vs. THE STATE OF PUNJAB
|
July 1, 2008 |
|
RAM KUMAR Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
November 21, 2008 |
|
RAM KUMAR Vs. HARYANA STATE
|
August 12, 2008 |
|
RAM LAL Vs. STATE OF PUNJAB
|
September 15, 2008 |
|
RAM LAL Vs. STATE OF HARYANA
|
January 25, 2008 |
|
RAM MARUTI Vs. REGISTAR CO OPERATIVE SOCIETIES
|
October 24, 2008 |
|
RAM MEHAR Vs. ADDITIONAL CIVIL JUDGE (SR. DIVISION), BHIWANI AND OTHERS
|
September 16, 2008 |
|
RAM NARAIN Vs. JAGANNATH AND ORS.
|
August 5, 2008 |
|
RAM NARAIN Vs. JAGAN LAL
|
August 5, 2008 |
|
RAM NATH Vs. DES RAJ
|
April 9, 2008 |
|
RAM NIWAS Vs. GITA DEVI
|
August 19, 2008 |
|
RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2008 |
|
RAM NIWAS ALIAS NIWASA Vs. STATE OF HARYANA
|
February 27, 2008 |
|
RAM PAL Vs. STATE OF HARYANA
|
May 5, 2008 |
|
RAM PARSHAD Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
RAM PAUL GOEL Vs. PAWAN KUMAR
|
September 18, 2008 |
|
RAM PHAL Vs. RANGOLI BUILTECH PVT. LTD.
|
July 11, 2008 |
|
RAM PIARI Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2008 |
|
RAM RACHHPAL Vs. KAILASH CHANDER AND ORS.
|
January 9, 2008 |
|
RAM RAJ Vs. UNION OF INDIA AND OTHERS
|
May 29, 2008 |
|
RAM RATTAN Vs. ANAND PANDIT
|
October 30, 2008 |
|
RAM SAHNI Vs. STATE OF PUNJAB
|
May 27, 2008 |
|
RAM SARUP Vs. STATE OF HARYANA AND ANOTHER
|
May 13, 2008 |
|
RAM SARUP Vs. STATE OF HARYANA
|
February 27, 2008 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
February 19, 2008 |
|
RAM SARUP Vs. STATE OF HARYANA AND ORS.
|
April 1, 2008 |
|
RAM SINGH Vs. AMAR KAUR
|
May 26, 2008 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
September 23, 2008 |
|
RAM SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
November 20, 2008 |
|
RAM SINGH Vs. UNION OF INDIA
|
March 24, 2008 |
|
RAM SINGH Vs. STATE OF HARYANA
|
January 22, 2008 |
|
RAM SINGH S/O AMARJIT SINGH, R/O VILLAGE BHUDAN, TEHSIL MALERKOTLA, DISTT. SANGRUR Vs. THE STATE OF HARYANA
|
February 29, 2008 |
|
RAM SWAROOP Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
January 21, 2008 |
|
RAMA NAND Vs. STATE OF HARYANA
|
August 25, 2008 |
|
RAMA TRADING CO. Vs. STATE OF HARYANA
|
May 30, 2008 |
|
RAMAN KUMAR Vs. BAKSHO THANDI
|
January 7, 2008 |
|
RAMAN KUMAR VERMA Vs. LYUBA VERMA
|
August 22, 2008 |
|
RAMBATI Vs. STATE OF HARYANA AND ORS.
|
August 5, 2008 |
|
RAMESH Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2008 |
|
RAMESH CHAND BHARDWAJ Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2008 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
August 29, 2008 |
|
RAMESH DAHIYA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
April 4, 2008 |
|
RAMESH GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
November 18, 2008 |
|
RAMESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
May 1, 2008 |
|
RAMESH KUMAR Vs. GRAM PANCHAYAT, CHUHAR MAJIRA
|
March 26, 2008 |
|
RAMESH SAGGAR AND ORS. Vs. DR. SATYA PAL AND ANR.
|
May 14, 2008 |
|
RAMESH SHARMA Vs. STATE INFORMATION COMMISSION
|
February 8, 2008 |
|
RAMESH SHARMA Vs. MOOL CHAND
|
April 25, 2008 |
|
RAMESH SINGH AHLAWAT Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2008 |
|
RAMESHWAR Vs. SADHU
|
May 15, 2008 |
|
RAMESHWARI DEVI Vs. STATE OF HARYANA
|
March 24, 2008 |
|
RAMI SAINI Vs. STATE OF PUNJAB AND ORS.
|
September 3, 2008 |
|
RAMNIK KUMAR AND ANR. Vs. STATE OF HARYANA AND ORS.
|
October 31, 2008 |
|
RAMNINDER SINGH NAGRA Vs. JAGJIT PURI, IAS, SECRETARY TO GOVT OF PUNJAB AND OTHERS
|
September 12, 2008 |
|
RAMPAT Vs. MANGAL
|
October 22, 2008 |
|
RAMU Vs. STATE OF PUNJAB
|
March 20, 2008 |
|
RANBIR SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
February 26, 2008 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND ORS
|
December 24, 2008 |
|
RANBIR SINGH Vs. INDRAJ SINGH
|
September 30, 2008 |
|
RANBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
February 27, 2008 |
|
RANBIR SINGH CHAUDHARY Vs. STATE OF HARYANA AND ANOTHER
|
December 5, 2008 |
|
RANBIR SINGH KUNDU Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA, AND OTHERS
|
February 8, 2008 |
|
RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 1, 2008 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
November 18, 2008 |
|
RANDHIR SINGH Vs. UNION OF INDIA
|
October 21, 2008 |
|
RANI DEVI Vs. CHAUDHARY DEVI LAL
|
May 29, 2008 |
|
RANI HEM LATA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 15, 2008 |
|
RANINDER SINGH Vs. STATE OF PUNJAB
|
May 28, 2008 |
|
RANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 2008 |
|
RANJIT SINGH Vs. UNION OF INDIA AND ORS
|
February 4, 2008 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
February 27, 2008 |
|
RANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
April 25, 2008 |
|
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 7, 2008 |
|
RANJIT SINGH BAJWA Vs. STATE OF PUNJAB AND ANOTHER
|
March 28, 2008 |
|
RANJIT SINGH SANDHU AND ANR. Vs. PUNJAB STATE AND ANR.
|
January 17, 2008 |
|
RANJNA Vs. ANIL KUMAR
|
January 29, 2008 |
|
RANJODH BUS SERVICE REGD. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
February 5, 2008 |
|
RASHPAL SINGH Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
January 22, 2008 |
|
RATNI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
|
March 24, 2008 |
|
RATTAN CHAND Vs. CHARAN DASS
|
February 29, 2008 |
|
RATTAN SINGH Vs. RANG LAL
|
January 14, 2008 |
|
RATTAN SINGH DALAL Vs. HARYANA FINANCIAL CORPORATION
|
March 25, 2008 |
|
RAVI ALIAS RAVINDER Vs. STATE OF HARYANA
|
May 16, 2008 |
|
RAVINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 31, 2008 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
January 22, 2008 |
|
RAVINDER KUMAR Vs. HARCHARAN SINGH
|
July 2, 2008 |
|
RAVINDER KUMAR Vs. KARAMJEET KAUR
|
July 9, 2008 |
|
RAVINDER SINGH Vs. PARKASH SINGH
|
August 27, 2008 |
|
RAVINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 26, 2008 |
|
RAVINDERJIT SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
March 4, 2008 |
|
RAZIA SULTANA Vs. PUNJAB WAKF BOARD
|
August 13, 2008 |
|
REGENT AUTOMOBILES Vs. INDIAN OIL CORPORATION LIMITED
|
February 12, 2008 |
|
REGENT CLOTHING PVT LTD Vs. UNION OF INDIA
|
May 19, 2008 |
|
RESHMA Vs. KRISHAN KUMAR
|
March 24, 2008 |
|
RESHMA ALIAS RESHMA BAI Vs. STATE OF PUNJAB
|
September 22, 2008 |
|
RIDHWANA Vs. U.T. ADMINISTRATION
|
July 31, 2008 |
|
RISALA Vs. STATE OF HARYANA
|
March 5, 2008 |
|
RISHAB AGRO INDUSTRIES Vs. APPELLATE AUTHORITY
|
March 31, 2008 |
|
RISHI LAL GOEL Vs. NAND KISHORE GUPTA AND ORS.
|
October 16, 2008 |
|
RISHI PAL Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
September 1, 2008 |
|
RISHI RAJ Vs. STATE OF HARYANA
|
May 9, 2008 |
|
RISHI RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 11, 2008 |
|
RITU Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
|
April 10, 2008 |
|
ROHIT AGGARWAL Vs. PFIZER LIMITED
|
September 29, 2008 |
|
ROHTAS Vs. STATE OF HARYANA
|
January 14, 2008 |
|
ROHTASH KUMAR Vs. STATE OF HARYANA
|
February 22, 2008 |
|
ROHTASH SINGH Vs. MEWAT MODEL SCHOOL AND OTHERS
|
March 10, 2008 |
|
ROOP CHAND Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2008 |
|
ROOP CHAND VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
February 25, 2008 |
|
ROSHAN LAL Vs. UNION TERRITORY AND ANR.
|
October 22, 2008 |
|
ROSHAN LAL SINGLA Vs. SURESH KUMAR
|
December 24, 2008 |
|
ROSHAN SINGH Vs. KULDIP SINGH
|
December 16, 2008 |
|
ROXY ENGINEERING (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2008 |
|
ROYAL OVERSEAS KHOSA PANDO Vs. STATE OF PUNJAB
|
April 25, 2008 |
|
ROZY TRADING COMPANY Vs. STATE OF HARYANA
|
December 1, 2008 |
|
RULDA RAM Vs. BARKAT ALI
|
May 16, 2008 |
|
RULDA SINGH Vs. GURDIP SINGH
|
October 4, 2008 |
|
RULDA SINGH Vs. AMARVIR KAUR
|
November 3, 2008 |
|
RULDU Vs. CHANDRAWATI ALIAS SHINDO
|
September 3, 2008 |
|
RUPA RAM Vs. STATE OF HARYANA
|
January 15, 2008 |
|
RUPINDER KAUR Vs. STATE OF PUNJAB
|
May 14, 2008 |
|
RUPINDER KAUR Vs. SFL INDUSTRIES LIMITED
|
February 19, 2008 |
|
S B PACKAGINGS LTD Vs. PROVIDENT FUND COMMISSIONER
|
September 8, 2008 |
|
S C AGGARWAL Vs. ALLAHABAD BANK
|
February 15, 2008 |
|
S K KHANNA Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
November 17, 2008 |
|
S K MITTAL ADMINISTRATIVE OFFICER Vs. NATIONL INSURANCE COMPANY LTD
|
January 25, 2008 |
|
S M ACHARYA Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 2008 |
|
S S PURI Vs. STATE OF PUNJAB
|
April 22, 2008 |
|
S.B. AGRO FOODS NIHAL SINGH WALA Vs. STATE OF PUNJAB
|
April 10, 2008 |
|
S.M.D.R.S.D. COLLEGE SOCIETY Vs. STATE OF PUNJAB
|
October 21, 2008 |
|
S.P. ARORA Vs. STATE INFORMATION COMMISSION
|
October 17, 2008 |
|
S.S. MANN Vs. A.K. SHARMA
|
October 17, 2008 |
|
SADA SHIV CASTINGS LTD Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
January 24, 2008 |
|
SADHU FORGING PRIVATE LIMITED, FARIDABAD Vs. SATBIR SINGH AND OTHERS
|
September 17, 2008 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
January 21, 2008 |
|
SAHIB DIN Vs. STATE OF PUNJAB
|
May 7, 2008 |
|
SAHUN Vs. ASGARI
|
May 26, 2008 |
|
SAHUN Vs. STATE OF HARYANA
|
November 19, 2008 |
|
SAINI CONSULTANTS Vs. COMMISSIONER OF CUSTOMS
|
August 25, 2008 |
|
SAINT SOLIDER EDUCATIONAL SOCIETY, JANAKPURI NEW DELHI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 2008 |
|
SAJIV VOHRA (HUF) Vs. COMMISSIONER OF INCOME TAX
|
April 29, 2008 |
|
SAJIV VOHRA (HUF) Vs. COMMISSIONER OF INCOME TAX
|
April 22, 2008 |
|
SAJJAN KUMAR Vs. STATE OF HARYANA AND ORS.
|
January 8, 2008 |
|
SALAHUDIN Vs. UNION TERRITORY
|
October 22, 2008 |
|
SAMEER JUNEJA Vs. STATE OF HARYANA
|
March 13, 2008 |
|
SAMIR NAYAR Vs. STATE PUNJAB
|
April 9, 2008 |
|
SAMPURAN SINGH Vs. STATE OF PUNJAB
|
September 15, 2008 |
|
SAMRAT PLYWOOD LTD Vs. UNION OF INDIA
|
November 26, 2008 |
|
SAMUNDER SINGH Vs. CHANDER PARKASH
|
March 3, 2008 |
|
SANDEEP Vs. STATE OF HARYANA
|
March 28, 2008 |
|
SANDEEP KUMAR Vs. UNIION OF INDIA
|
February 22, 2008 |
|
SANDEEP MEHTA Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2008 |
|
SANDEEP MITTAL Vs. PARDEEP BHALLA
|
April 2, 2008 |
|
SANDEEP NAKRA Vs. STATE OF PUNJAB
|
October 20, 2008 |
|
SANDEEP SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 28, 2008 |
|
SANDIP KUMAR Vs. JEEWAN ASHA
|
November 25, 2008 |
|
SANGAM LAL Vs. STATE
|
April 1, 2008 |
|
SANGEETA KAZAL Vs. S S DAWRA AND ANOTHER
|
April 22, 2008 |
|
SANGRUR MILK PRODUCTS PRIVATE LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 28, 2008 |
|
SANJAY KUMAR Vs. PRESIDING OFFICER
|
May 20, 2008 |
|
SANJAY PAL Vs. THE STATE OF HARYANA AND ORS.
|
February 28, 2008 |
|
SANJAY SIMBERWAL Vs. STATE OF HARYANA
|
August 5, 2008 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA ETC
|
October 24, 2008 |
|
SANJEEV KUMAR KAPIL Vs. JAI KRISHAN KAUSHAL
|
February 12, 2008 |
|
SANJEEV KUMAR KATARIA Vs. INDERJIT GOYAL
|
December 19, 2008 |
|
SANJEEV SALES CORPORATION Vs. STATE OF PUNJAB
|
November 19, 2008 |
|
SANJIV KUMAR Vs. JANESHWAR DUTT
|
March 12, 2008 |
|
SANT KUMAR Vs. STATE OF U.T.
|
February 22, 2008 |
|
SANT KUMAR AND OTHERS Vs. STATE OF U.T.
|
December 22, 2008 |
|
SANT KUMAR SATIJA Vs. KRISHAN LAL MANHANS
|
November 27, 2008 |
|
SANT RAM Vs. STATE OF PUNJAB
|
February 19, 2008 |
|
SANT RAM AND ANR. Vs. KULWANT SINGH AND ORS.
|
December 19, 2008 |
|
SANT SINGH Vs. KRIPAL SINGH AND OTHERS
|
August 28, 2008 |
|
SANTOKH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
|
December 15, 2008 |
|
SANTOKH SINGH Vs. MOHINDER SINGH
|
January 23, 2008 |
|
SANTOKH SINGH Vs. GIAN KAUR
|
December 17, 2008 |
|
SANTOKH SINGH Vs. HARKIRAT SINGH ALIAS KIRAT
|
March 20, 2008 |
|
SANTOSH Vs. DIRECTOR HEALTH CHANDIGARH
|
August 18, 2008 |
|
SANTOSH KUMARI Vs. STATE OF HARYANA
|
September 23, 2008 |
|
SANTOSH KUMARI Vs. STATE OF HARYANA AND ANOTHER
|
February 1, 2008 |
|
SANTRA DEVI Vs. UNION OF INDIA
|
March 28, 2008 |
|
SANTRO Vs. STATE OF HARYANA AND ORS.
|
May 14, 2008 |
|
SARABJEET KAUR Vs. GURMEL KAUR
|
November 14, 2008 |
|
SARBATI Vs. PHOOLWATI
|
February 29, 2008 |
|
SARBDEEP SINGH VIRK Vs. STATE OF PUNJAB
|
January 17, 2008 |
|
SARBHA NAND CHELA SWAMI NITYA NAND Vs. STATE OF HARYANA
|
March 19, 2008 |
|
SARBJIT KAUR Vs. MOHINDER SINGH
|
May 20, 2008 |
|
SARDARA SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
March 26, 2008 |
|
SARDARA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
|
August 7, 2008 |
|
SARDARI LAL Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
|
December 9, 2008 |
|
SARDARI LAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2008 |
|
SARDARNI UTTAM KAUR EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2008 |
|
SARDUL SINGH Vs. MANAGING DIRECTOR, PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD , CHANDIGARH AND OTHERS
|
September 12, 2008 |
|
SARGON GEOSYNTHETICS LIMITED Vs. MACCAFERRI ENVIRONMENTAL SOLUTIONS PRIVATE LIMITED
|
July 29, 2008 |
|
SAROJ AHLAWAT Vs. STATE OF HARYANA
|
May 20, 2008 |
|
SAROJ GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
March 13, 2008 |
|
SAROJ SETHI Vs. STATE OF PUNJAB
|
September 25, 2008 |
|
SAROJ SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 9, 2008 |
|
SARUP DEVI Vs. UNION OF INDIA AND OTHERS
|
March 28, 2008 |
|
SARUP SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2008 |
|
SARUP SINGH Vs. STATE OF PUNJAB AND ORS
|
December 11, 2008 |
|
SAT NARAIN Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2008 |
|
SAT NARAIN ALIAS NARAIN Vs. STATE OF HARYANA
|
January 16, 2008 |
|
SAT PAL Vs. PUNJAB AND HARYANA HIGH COURT
|
November 19, 2008 |
|
SAT PAL Vs. PURAN SINGH
|
February 27, 2008 |
|
SAT PAL Vs. PICCADILY AGRO INDUSTRIES LTD
|
February 7, 2008 |
|
SAT PAL MALIK Vs. STATE OF PUNJAB
|
March 13, 2008 |
|
SAT PAL VED PARKASH Vs. R.K. KUCHHAL, INCOME TAX OFFICER
|
October 22, 2008 |
|
SAT PARKASH Vs. OM PARKASH GOYAL
|
January 23, 2008 |
|
SATAPL Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 15, 2008 |
|
SATBIR Vs. STATE OF HARYANA
|
August 19, 2008 |
|
SATBIR SINGH CHAHAL Vs. STATE OF HARYANA
|
May 15, 2008 |
|
SATISH Vs. THE STATE OF HARYANA
|
January 21, 2008 |
|
SATISH AND ANR. Vs. STATE OF HARYANA
|
February 29, 2008 |
|
SATISH CHANDER Vs. RATTAN CHAND
|
August 4, 2008 |
|
SATISH GUPTA Vs. STATE OF PUNJAB
|
February 28, 2008 |
|
SATISH GUPTA Vs. STATE OF HARYANA
|
July 25, 2008 |
|
SATISH KUMAR Vs. SHANTI DEVI
|
April 1, 2008 |
|
SATISH KUMAR Vs. MOHAN SINGH GIDDA
|
April 10, 2008 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
February 20, 2008 |
|
SATISH KUMAR Vs. STATE OF HARAYANA
|
April 4, 2008 |
|
SATISH KUMAR AHUJA Vs. PUNJAB FINANCIAL CORPORATION
|
March 28, 2008 |
|
SATNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 30, 2008 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 14, 2008 |
|
SATPAL SINGH Vs. UNITED COMMERCIAL BANK
|
February 7, 2008 |
|
SATPAL SINGH Vs. STATE OF HARYANA
|
May 30, 2008 |
|
SATPAL SINGH @ SATTA Vs. STATE OF PUNJAB
|
February 14, 2008 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
May 1, 2008 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
May 22, 2008 |
|
SATWINDER SINGH Vs. SWARAN SINGH
|
August 5, 2008 |
|
SATYA DEVI Vs. MUNICIPAL COMMITTEE
|
April 3, 2008 |
|
SATYA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2008 |
|
SATYA DEVI Vs. PRESIDING OFFICER LABOUR COURT
|
September 9, 2008 |
|
SATYABIR Vs. UNION OF INDIA
|
April 2, 2008 |
|
SATYADEEP CHOPRA Vs. STATE OF HARYANA
|
July 9, 2008 |
|
SATYAVERT BHONSLE Vs. UNION OF INDIA AND OTHERS
|
August 26, 2008 |
|
SATYAWAN SINGH Vs. THE STATE OF HARYANA AND ORS.
|
January 21, 2008 |
|
SAVINDER KAUR Vs. STATE OF PUNJAB
|
September 10, 2008 |
|
SAVITRI DEVI Vs. STATE OF HARYANA
|
March 14, 2008 |
|
SDO ELECTRICITY OP SUB DIVISION Vs. UNION OF INDIA
|
February 4, 2008 |
|
SECRETARY TO GOVT OF PUNJAB, DEPARTMENT OF IRRIGATION, CHANDIGARH AND ANOTHER Vs. VINOD KUMAR AND ANOTHER
|
September 29, 2008 |
|
SEKTU RAM Vs. STATE OF HARYANA
|
May 26, 2008 |
|
SELF KNITTING WORKS Vs. UNION OF INDIA
|
December 5, 2008 |
|
SENIOR DIVISIONAL COMMERCIAL MANAGER, NORTHERN RAILWAYS Vs. STATE OF PUNJAB
|
May 16, 2008 |
|
SEP. NAURANG LAL, EX. NO. 2857813 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE AND ORS.
|
February 25, 2008 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
January 31, 2008 |
|
SEWA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
January 11, 2008 |
|
SEWERAGE EMPLOYEES UNION (REGD.) M.C. Vs. UNION OF INDIA
|
December 10, 2008 |
|
SH. MOHAN LAL Vs. STATE OF HARYANA THROUGH COLLECTOR
|
December 16, 2008 |
|
SHABEG SINGH Vs. RAJ KUMAR
|
September 24, 2008 |
|
SHADI LAL Vs. PANCHAYAT SAMITI MUKERIAN
|
December 23, 2008 |
|
SHAKUNTLA Vs. ROHTAS SINGH
|
May 26, 2008 |
|
SHAM KAUR Vs. TEJA SINGH
|
April 9, 2008 |
|
SHAM KUMAR KOHLI Vs. STATE OF PUNJAB
|
March 13, 2008 |
|
SHAM LABHAYA Vs. PUNJAB STATE ELECTRICITY THROUGH ITS SECRETARY
|
September 17, 2008 |
|
SHAM LAL Vs. UNION OF INDIA
|
December 11, 2008 |
|
SHAM LAL THUKRAL Vs. STATE OF PUNJAB
|
July 28, 2008 |
|
SHAM LALA Vs. STATE OF PUNJAB
|
February 20, 2008 |
|
SHAMA TOURIST COMPLEX Vs. STATE OF HARYANA
|
August 13, 2008 |
|
SHAMSHER SINGH Vs. GOBIND SINGH
|
July 2, 2008 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 4, 2008 |
|
SHAMSHER SINGH @ LADDA Vs. MANJIT SINGH
|
January 7, 2008 |
|
SHANGARA SINGH Vs. ADDITIONAL REGISTRAR
|
August 20, 2008 |
|
SHANKER DASS Vs. STATE OF PUNJAB
|
September 19, 2008 |
|
SHANKER KUMAR Vs. STATE OF PUNJAB
|
March 25, 2008 |
|
SHANTI SWAROOP Vs. STATE OF HARYANA
|
August 8, 2008 |
|
SHASHI BALA Vs. NIRMALA RANI
|
March 26, 2008 |
|
SHASHI KANT Vs. STATE OF HARYANA
|
January 31, 2008 |
|
SHASHI MOHAN Vs. C B I
|
January 27, 2008 |
|
SHEELA DEVI Vs. STATE OF HARYANA
|
September 24, 2008 |
|
SHEELA DEW Vs. STATE OF HARYANA
|
August 22, 2008 |
|
SHEERA SINGH SON OF GURBACHAN SINGH SON OF MAHNA SINGH, RESIDENT OF NOORPUR HAKIMAN, TEHSIL ZIRA, DISTRICT FEROZEPUR Vs. THE STATE OF PUNJAB
|
March 5, 2008 |
|
SHEO NATH Vs. RAM NARAIN
|
January 29, 2008 |
|
SHER BAHADUR Vs. UNION TERRITORY UNION TERRITORY
|
March 5, 2008 |
|
SHER SINGH Vs. STATE OF HARYANA AND ORS.
|
February 6, 2008 |
|
SHER SINGH Vs. GIAN CHAND
|
November 27, 2008 |
|
SHER SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT
|
August 14, 2008 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
May 20, 2008 |
|
SHER SINGH ALIAS SHERA Vs. STATE OF PUNJAB
|
October 21, 2008 |
|
SHER SINGH S/O KISHAN LAL, R/O VILLAGE JATU LUHARI Vs. THE STATE OF HARYANA
|
February 20, 2008 |
|
SHINDER SINGH Vs. UNION OF INDIA
|
July 21, 2008 |
|
SHINDERPAL KAUR AND ANR. Vs. AMARJIT SINGH AND ORS.
|
January 21, 2008 |
|
SHISHAN RANI KHICHI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 26, 2008 |
|
SHISHU PAL SINGH Vs. STATE OF HARYANA
|
July 24, 2008 |
|
SHIV CHAND AND ANR. Vs. THE STATE OF PUNJAB
|
February 15, 2008 |
|
SHIV CHARAN Vs. SIRI RAM
|
February 11, 2008 |
|
SHIV CHARAN Vs. DIRECTOR GENERAL OF POLICE, HARYANA
|
August 8, 2008 |
|
SHIV DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
March 31, 2008 |
|
SHIV KUMAR Vs. SANJIV ARORA
|
March 20, 2008 |
|
SHIV KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
March 18, 2008 |
|
SHIV SHAKTI EXPORTERS Vs. STATE OF PUNJAB AND ANR.
|
February 1, 2008 |
|
SHIVALA VAKYA GARM RANIA Vs. DEVI LAL AND OTHERS
|
January 30, 2008 |
|
SHIVALIK PLASTICHEM (INDIA) LTD. Vs. STATE OF PUNJAB AND ORS.
|
February 12, 2008 |
|
SHIVALIK SAVINGS AND GENERAL INVESTMENTS LTD. Vs. C.J. SINGH
|
September 15, 2008 |
|
SHIVANI ADARSH CO OPERATIVE TRANSPOT SOCIETY LTD Vs. STATE OF HARYANA
|
December 2, 2008 |
|
SHIVANI JAIN Vs. UNION OF INDIA (UOI) AND ORS.
|
February 11, 2008 |
|
SHIVPAL SINGH Vs. STATE OF HARYANA
|
November 21, 2008 |
|
SHKUNTLA DEVI AND ANOTHER Vs. STATE OF PUNJAB
|
December 15, 2008 |
|
SHOBIT POLYCLINIC PRIVATE LTD Vs. STATE OF HARYANA
|
September 25, 2008 |
|
SHREE DEWAN STEEL (INDIA) LTD. Vs. CENTRAL BANK OF INDIA
|
December 11, 2008 |
|
SHREE GANPATI EMBROIDERY (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 10, 2008 |
|
SHREYANS INDUSTRIES LIMITED Vs. STATE OF PUNJAB AND ORS.
|
September 26, 2008 |
|
SHREYANS SPINNING MILLS Vs. STATE OF PUNJAB
|
October 21, 2008 |
|
SHRI BHUPINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 4, 2008 |
|
SHRI RAJINDER PAL Vs. STATE OF HARYANA AND ORS.
|
January 29, 2008 |
|
SHRI RAM AGRO CHEMICALS (P) LTD Vs. UNION OF INDIA
|
October 23, 2008 |
|
SHRIMATI PARMESHWARI DEVI ETC. Vs. SHRI JIWAN LAL AND OTHERS
|
November 3, 2008 |
|
SHUNTI ALIAS RAJA Vs. STATE OF HARYANA
|
March 5, 2008 |
|
SHUSHILA KUMARI Vs. STATE OF HARYANA
|
February 26, 2008 |
|
SHYAM LAL Vs. STATE OF HARYANA
|
August 12, 2008 |
|
SI SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2008 |
|
SIDHU BRAR INTERNATIONAL ASSOCIATION Vs. STATE OF PUNJAB
|
November 3, 2008 |
|
SILAK RAM @ SILAK Vs. STATE OF HARYANA
|
May 20, 2008 |
|
SIMAR SINGH Vs. STATE OF HARYANA
|
February 1, 2008 |
|
SIMRAT KAUR Vs. THE STATE OF HARYANA
|
September 16, 2008 |
|
SINEDAR CHAMAN SINGH Vs. UNION OF INDIA
|
December 12, 2008 |
|
SINGH OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2008 |
|
SINGLA RICE MILLS, K.C. ROAD Vs. MARKET COMMITTEE
|
March 5, 2008 |
|
SIRANDIP SINGH PANAG Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 2008 |
|
SITA RAM Vs. MALWINDER KAUR
|
August 11, 2008 |
|
SIYA RAM Vs. STATE U T
|
July 30, 2008 |
|
SMT. ASHA MALIK AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 2, 2008 |
|
SMT. CHANDER KANTA BHOLA Vs. THE STATE OF HARYANA AND ORS.
|
May 9, 2008 |
|
SMT. DARSHANA Vs. STATE OF PUNJAB
|
November 17, 2008 |
|
SMT. GURCHARAN KAUR Vs. THE UNION OF INDIA (UOI) AND ORS.
|
March 3, 2008 |
|
SMT. LAXMI DEVI KHATER Vs. STATE OF PUNJAB AND OTHERS
|
January 24, 2008 |
|
SMT. LEELAWANTI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 21, 2008 |
|
SMT. LUXMI DEVI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 27, 2008 |
|
SMT. MURTI DEVI AND ORS. Vs. THE STATE OF HARYANA
|
March 10, 2008 |
|
SMT. SARITA DEVI JAIN Vs. RAM MEHAR
|
December 5, 2008 |
|
SMT. SARWAN DEVI Vs. UNION OF INDIA (UOI)
|
February 26, 2008 |
|
SMT. SHAKUNTLA AND OTHERS Vs. RULDA RAM AND OTHERS
|
December 15, 2008 |
|
SMT. SHASHI TEJPAL Vs. STATE OF HARYANA AND ORS.
|
March 11, 2008 |
|
SMT. SUSHILA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 24, 2008 |
|
SMT. VIRPAL KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 15, 2008 |
|
SOBHA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 20, 2008 |
|
SOHAL LAL Vs. STATE OF HARYANA
|
February 22, 2008 |
|
SOHAN LAL Vs. PARKASH KAUR
|
December 15, 2008 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 11, 2008 |
|
SOHAN SINGH Vs. MURTI RANI
|
March 28, 2008 |
|
SOM DUTT Vs. STATE OF HARYANA
|
April 2, 2008 |
|
SOM NATH Vs. PANKAJ
|
October 17, 2008 |
|
SOM NATH Vs. STATE OF PUNJAB
|
April 10, 2008 |
|
SOM NATH CHHABRA Vs. COMMISSIONER HISAR DIVISION HISAR
|
March 4, 2008 |
|
SOM PARKASH Vs. KARAM DASS
|
March 5, 2008 |
|
SOMWATI Vs. STATE OF HARYANA
|
August 8, 2008 |
|
SONA DEVI Vs. STATE OF HARYANA
|
August 26, 2008 |
|
SONDHA RANI Vs. KALU RAM
|
September 3, 2008 |
|
SONIA BALA Vs. STATE OF HARYANA
|
December 10, 2008 |
|
SONIA TANWAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2008 |
|
SONU Vs. RUHI JOSHI
|
May 26, 2008 |
|
SONY INDIA PVT. LTD Vs. MUNICIPAL COUNCIL
|
September 8, 2008 |
|
SP ARORA Vs. STATEINFORMATION COMMISSION HARYANA
|
October 17, 2008 |
|
SPL ELECTROTECH PVT. LTD. Vs. CANARA BANK AND ORS.
|
October 22, 2008 |
|
STATE Vs. SURENDER
|
November 4, 2008 |
|
STATE BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSIONER
|
December 8, 2008 |
|
STATE BANK OF PATIALA Vs. PREM AVTAR GAUTAM
|
July 31, 2008 |
|
STATE ELECTRICITY BOARD Vs. COMMISSIONER APPEALS
|
July 30, 2008 |
|
STATE OF HARYANA Vs. DAL CHAND
|
March 11, 2008 |
|
STATE OF HARYANA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
November 25, 2008 |
|
STATE OF HARYANA Vs. PARMANAND
|
March 4, 2008 |
|
STATE OF HARYANA Vs. RANI DEVI
|
March 11, 2008 |
|
STATE OF HARYANA Vs. RATTI RAM
|
May 2, 2008 |
|
STATE OF HARYANA Vs. GOEL SALES CORPORATION
|
January 23, 2008 |
|
STATE OF HARYANA Vs. RAMESH DASS AND ANOTHER
|
September 30, 2008 |
|
STATE OF HARYANA Vs. JIWAN & ORS
|
January 17, 2008 |
|
STATE OF HARYANA Vs. HARI SINGH
|
May 20, 2008 |
|
STATE OF HARYANA Vs. BALDEV RAJ
|
August 14, 2008 |
|
STATE OF HARYANA Vs. JASKARAN DASS
|
September 16, 2008 |
|
STATE OF HARYANA Vs. MANBHARI
|
December 12, 2008 |
|
STATE OF HARYANA Vs. NITYA NAND
|
August 22, 2008 |
|
STATE OF HARYANA Vs. K.C. BANGAR
|
April 1, 2008 |
|
STATE OF HARYANA Vs. DEVINDER KUMAR
|
October 24, 2008 |
|
STATE OF HARYANA Vs. SANT LAL
|
September 8, 2008 |
|
STATE OF HARYANA Vs. JAGRAJ SINGH
|
October 22, 2008 |
|
STATE OF HARYANA Vs. PARMINDER SINGH ALIAS PAMMA
|
October 22, 2008 |
|
STATE OF HARYANA Vs. RAM KISHAN
|
December 16, 2008 |
|
STATE OF HARYANA Vs. SHER SINGH
|
November 27, 2008 |
|
STATE OF HARYANA Vs. DEVELOPMENT STRATEGIES (I) PRIVATE LIMITED
|
September 22, 2008 |
|
STATE OF HARYANA Vs. PAWAN KUMAR AND ANR.
|
January 14, 2008 |
|
STATE OF HARYANA Vs. GURCHARAN SINGH AND ANR.
|
January 15, 2008 |
|
STATE OF HARYANA Vs. MANGE RAM AND ANR.
|
February 19, 2008 |
|
STATE OF HARYANA Vs. RISHI PAL KAUSHIK
|
February 25, 2008 |
|
STATE OF HARYANA Vs. RAVINDER AND ORS.
|
January 30, 2008 |
|
STATE OF HARYANA Vs. RAJ KUMAR GUPTA
|
January 23, 2008 |
|
STATE OF HARYANA Vs. GULSHAN KUMAR AND OTHERS
|
February 7, 2008 |
|
STATE OF HARYANA Vs. TAHLA RAM
|
January 17, 2008 |
|
STATE OF HARYANA Vs. AMAR PAL
|
November 18, 2008 |
|
STATE OF HARYANA Vs. KARTAR SINGH
|
August 28, 2008 |
|
STATE OF HARYANA Vs. AMRAWATI
|
January 23, 2008 |
|
STATE OF HARYANA Vs. RAJ KUMAR
|
May 23, 2008 |
|
STATE OF HARYANA Vs. RAM KUMAR
|
May 28, 2008 |
|
STATE OF HARYANA Vs. HARYANA BONE MILLS
|
September 15, 2008 |
|
STATE OF HARYANA Vs. CESTAT
|
January 15, 2008 |
|
STATE OF HARYANA Vs. SURESH KUMAR
|
March 25, 2008 |
|
STATE OF HARYANA Vs. DHARAM PAL
|
May 21, 2008 |
|
STATE OF HARYANA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
July 24, 2008 |
|
STATE OF HARYANA Vs. MARSHAL ENGINEER
|
July 16, 2008 |
|
STATE OF HARYANA Vs. DHARAMPAL
|
October 31, 2008 |
|
STATE OF HARYANA Vs. SATISH KUMAR
|
July 1, 2008 |
|
STATE OF HARYANA , EXECUTIVE ENGINEER Vs. ISHWAR SINGH AND ANOTHER
|
April 2, 2008 |
|
STATE OF HARYANA AND ANR. Vs. SUBE SINGH
|
April 10, 2008 |
|
STATE OF HARYANA AND ANR. Vs. SURESH KUMAR AND ORS.
|
December 23, 2008 |
|
STATE OF HARYANA AND ORS. Vs. DHARAM SINGH AND ORS.
|
December 19, 2008 |
|
STATE OF HARYANA AND OTHERS Vs. SUDESH KUMARI
|
February 8, 2008 |
|
STATE OF HARYANA AND OTHERS Vs. BHOPAL SINGH
|
December 16, 2008 |
|
STATE OF HARYANA ETC Vs. NIRMALA MITTAL
|
March 17, 2008 |
|
STATE OF HARYANA THROUGH THE LAC, GURGAON AND ANOTHER Vs. ASHOK CHOPRA
|
September 24, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. RAM PIARI
|
October 16, 2008 |
|
STATE OF PUNJA Vs. ASHOK KUMAR @ JAGGU
|
February 7, 2008 |
|
STATE OF PUNJAB Vs. KASHMIR SINGH
|
October 20, 2008 |
|
STATE OF PUNJAB Vs. PARTAP SINGH
|
July 4, 2008 |
|
STATE OF PUNJAB Vs. BHAGAT SINGH
|
October 15, 2008 |
|
STATE OF PUNJAB Vs. HARI DASS
|
September 12, 2008 |
|
STATE OF PUNJAB Vs. PIARE LAL
|
April 30, 2008 |
|
STATE OF PUNJAB Vs. SWARAN SINGH
|
January 23, 2008 |
|
STATE OF PUNJAB Vs. GURDEEP SINGH AND ANOTHER
|
February 4, 2008 |
|
STATE OF PUNJAB Vs. ASHOK SINGH GARCHHA
|
March 31, 2008 |
|
STATE OF PUNJAB Vs. R.P. MONGA
|
April 21, 2008 |
|
STATE OF PUNJAB Vs. M S KAUSHAL
|
May 1, 2008 |
|
STATE OF PUNJAB Vs. MADAN LAL & ANR
|
October 17, 2008 |
|
STATE OF PUNJAB Vs. SAIN DASS
|
December 2, 2008 |
|
STATE OF PUNJAB Vs. HARBANS LAL
|
December 4, 2008 |
|
STATE OF PUNJAB Vs. KAMLJIT KAUR ALIAS BHOLI
|
February 29, 2008 |
|
STATE OF PUNJAB Vs. KAMALJIT SINGH
|
October 23, 2008 |
|
STATE OF PUNJAB Vs. MAGHAR SINGH
|
May 7, 2008 |
|
STATE OF PUNJAB Vs. DIMPLE KUMAR
|
July 3, 2008 |
|
STATE OF PUNJAB Vs. STATE INFORMATION COMMISSION
|
May 19, 2008 |
|
STATE OF PUNJAB Vs. GURPREET SINGH ALIAS PEETAR
|
February 7, 2008 |
|
STATE OF PUNJAB Vs. SUKHDEV RAJ
|
January 31, 2008 |
|
STATE OF PUNJAB Vs. SUSHIL KUMAR @ LUCKY
|
May 30, 2008 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
May 30, 2008 |
|
STATE OF PUNJAB Vs. VIKRAM SINGH @ VICKY WALIA
|
May 30, 2008 |
|
STATE OF PUNJAB Vs. KEWAL KRISHAN
|
February 22, 2008 |
|
STATE OF PUNJAB Vs. SHARINDER PAL PURI
|
April 22, 2008 |
|
STATE OF PUNJAB Vs. ISHAR SINGH
|
December 4, 2008 |
|
STATE OF PUNJAB Vs. RAVI BEDI
|
February 15, 2008 |
|
STATE OF PUNJAB Vs. PARAMJIT SINGH
|
February 27, 2008 |
|
STATE OF PUNJAB Vs. DHARAMPAL SINGH
|
January 22, 2008 |
|
STATE OF PUNJAB Vs. HARINDER SINGH @ RAJU
|
February 28, 2008 |
|
STATE OF PUNJAB AND ANOTHER Vs. BALDEV RAJ AND ANOTHER
|
October 24, 2008 |
|
STATE OF PUNJAB AND ANOTHER Vs. HARI RAM AND ANOTHER
|
September 5, 2008 |
|
STATE OF PUNJAB AND ANOTHER Vs. DINA NATH
|
February 11, 2008 |
|
STATE OF PUNJAB AND ANOTHER Vs. ANOKH SINGH
|
February 4, 2008 |
|
STATE OF PUNJAB AND ANOTHERS Vs. JAGIR SINGH
|
January 30, 2008 |
|
STATE OF PUNJAB AND ANR. Vs. ISHAR SINGH
|
December 14, 2008 |
|
STATE OF PUNJAB AND OTHERS Vs. JASPINDER SINGH
|
February 6, 2008 |
|
STATE OF PUNJAB AND OTHERS Vs. RAJINDER SINGH & OTHERS
|
April 22, 2008 |
|
STATE OF PUNJAB AND OTHERS Vs. HUSSAN LAL
|
May 30, 2008 |
|
STATE OF PUNJAB AND OTHERS Vs. HARBHAJAN SINGH BAJWA AND OTHERS
|
October 17, 2008 |
|
STATE OF PUNJAB AND OTHERS Vs. HARBHAJAN SINGH BAJWA AND OTHERS
|
October 7, 2008 |
|
STATE OF PUNJAB THROUGH COLLECTOR Vs. MERRY LAND ESTATES
|
September 30, 2008 |
|
STATE OF U.T. Vs. NACHHATTAR SINGH
|
May 1, 2008 |
|
STATE TRANSPORT, PUNJAB AND ANOTHER Vs. DARSHAN SINGH AND ANOTHER
|
November 25, 2008 |
|
STELCO STRIPS LTD Vs. STATE OF PUNJAB
|
August 22, 2008 |
|
SUBA SINGH Vs. MADAN SINGH
|
December 16, 2008 |
|
SUBE SINGH AND ORS. Vs. BISHAN SINGH AND ORS.
|
September 24, 2008 |
|
SUBHASH Vs. STATE OF HARYANA
|
May 30, 2008 |
|
SUBHASH BANSAL Vs. INCOME TAX OFFICER
|
April 4, 2008 |
|
SUBHASH CHAND JOSHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 9, 2008 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2008 |
|
SUBHASH CHANDER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 8, 2008 |
|
SUBHASH CHANDER AND ORS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA AND ORS
|
November 6, 2008 |
|
SUBHASH CHANDER SHARMA Vs. STATE OF HARYANA
|
July 1, 2008 |
|
SUBHASH SINGLA Vs. FOOD CORPORATION OF INDIA & OTHERS
|
December 12, 2008 |
|
SUBHASH TYAGI Vs. STATE OF HARYANA
|
December 18, 2008 |
|
SUBHASH TYAGI Vs. FINANCIAL COMMISSIONER
|
January 11, 2008 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
February 29, 2008 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
March 25, 2008 |
|
SUCHA SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 23, 2008 |
|
SUCHA SINGH Vs. NISHAN SINGH
|
February 13, 2008 |
|
SUDESH CHAND Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
SUDESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
March 25, 2008 |
|
SUDHA RANI Vs. STATE OF HARYANA AND OTHERS
|
February 26, 2008 |
|
SUDHIR Vs. STATE OF HARYANA
|
February 20, 2008 |
|
SUHHASH CHANDER Vs. RAJESH KUMAR
|
November 26, 2008 |
|
SUKCHAIN HIRE PURCHASE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
January 24, 2008 |
|
SUKH LAL Vs. STATE OF HARYANA
|
August 22, 2008 |
|
SUKHBEER SINGH Vs. AMARINDER SINGH
|
July 9, 2008 |
|
SUKHBIR AND ANOTHER Vs. STATE OF HARYANA
|
March 24, 2008 |
|
SUKHBIR CHAND Vs. CHIEF MANAGER
|
September 4, 2008 |
|
SUKHBIR SINGH Vs. GRAM PANCHAYAT
|
May 30, 2008 |
|
SUKHCHAIN SINGH Vs. COMMISSIONER, FEROZEPUR DIVIVISION
|
January 11, 2008 |
|
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
March 11, 2008 |
|
SUKHDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 9, 2008 |
|
SUKHDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 2008 |
|
SUKHDEV RICE MILLS Vs. UNION OF INDIA (UOI) AND ORS.
|
July 9, 2008 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
September 12, 2008 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
March 14, 2008 |
|
SUKHDEV SINGH Vs. MAHORTH SINGH
|
December 19, 2008 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 10, 2008 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 12, 2008 |
|
SUKHDEV SINGH Vs. THE STATE OF HARYANA
|
March 27, 2008 |
|
SUKHDEV SINGH @ GOGI Vs. THE STATE OF PUNJAB
|
November 11, 2008 |
|
SUKHDEV SINGH ALIAS SUKHA Vs. STATE OF PUNJAB
|
July 4, 2008 |
|
SUKHDEV SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 8, 2008 |
|
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
SUKHDEV SINGH AND OTHERS Vs. PURAN AND OTHERS
|
February 5, 2008 |
|
SUKHDIP SINGH Vs. STATE OF PUNJAB
|
August 12, 2008 |
|
SUKHJIT KAUR Vs. STATE OF PUNJAB
|
August 5, 2008 |
|
SUKHJIT SINGH CHEEMA Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
September 18, 2008 |
|
SUKHJIT STARCH & CHEMICALS LTD Vs. STATE OF PUNJAB
|
September 3, 2008 |
|
SUKHPAL KAUR Vs. UNION OF INDIA AND OTHERS
|
February 14, 2008 |
|
SUKHVIR SINGH Vs. KULDEEP KAUR
|
January 30, 2008 |
|
SUKHWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2008 |
|
SUKHWANT SINGH Vs. STATE OF PUNJAB
|
March 26, 2008 |
|
SUKHWINDER KAUR Vs. DABWALI TRANSPORT COMPANY PRIVATE LIMITED
|
February 4, 2008 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2008 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
March 11, 2008 |
|
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
|
August 18, 2008 |
|
SUKHWINDER SINGH SON OF NARANJAN SINGH SON OF HAZARA SINGH, BASTI NIZAMDINWALI, TEHSIL AND DISTRICT FEROZEPUR, RANJIT SINGH Vs. STATE OF PUNJAB
|
July 23, 2008 |
|
SULEMAN SON OF SAMEDEEN Vs. S.D.O. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
|
September 25, 2008 |
|
SUMAN Vs. STATE OF HARYANA
|
April 29, 2008 |
|
SUMAN Vs. PREMO
|
April 17, 2008 |
|
SUMER CHAND Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2008 |
|
SUMER SINGH Vs. STATE OF HARYANA
|
May 13, 2008 |
|
SUMER SINGH MALIK Vs. STATE OF HARYANA AND ORS.
|
October 30, 2008 |
|
SUMITI REKHA Vs. STATE OF HARYANA
|
January 30, 2008 |
|
SUMITRA Vs. STATE OF HARYANA
|
February 15, 2008 |
|
SUNIL AND ORS. Vs. SIRI CHAND
|
December 19, 2008 |
|
SUNIL BHASEEN Vs. COMMISSIONER OF INCOME TAX
|
November 28, 2008 |
|
SUNIL DUTT Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANR.
|
February 20, 2008 |
|
SUNIL DUTT Vs. MAHARISHI DAYANAND UNIVERSITY AND ANR.
|
September 1, 2008 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
May 12, 2008 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
December 3, 2008 |
|
SUNIL KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
March 18, 2008 |
|
SUNIL KUMAR @ KALA Vs. STATE OF HARYANA
|
May 30, 2008 |
|
SUNIL KUMAR SHARMA Vs. THE ORIENTAL INSURANCE COMPANY AND ORS.
|
September 23, 2008 |
|
SUNITA Vs. STATE OF HARYANA
|
March 25, 2008 |
|
SUNITA RANI Vs. STATE OF HARYANA
|
August 14, 2008 |
|
SUNITA RANI Vs. PANJAB UNIVERSITY AND OTHERS
|
September 12, 2008 |
|
SUNITA RANI Vs. UNION OF INDIA (UOI)
|
May 8, 2008 |
|
SUNITA RANI Vs. RAMESH CHANDER
|
February 22, 2008 |
|
SUNITA RANI Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2008 |
|
SUNNY KUMAR Vs. HONBLE HIGH COURT OF PUNJAB & HARYANA AND ANOTHER
|
October 3, 2008 |
|
SUPERINTENDENT OF POLICE, KARNAL Vs. LAXMAN YADAV AND ANOTHER
|
April 2, 2008 |
|
SUPERINTENDING ENGINEER, P.W.D., B AND R Vs. SURENDER AND ANR.
|
September 4, 2008 |
|
SUPERINTENDING ENGINEER, PWD, PUBLIC HEALTH, ROHTAK Vs. BHIM SINGH
|
December 2, 2008 |
|
SURAJ BHAN Vs. STATE OF HARYANA AND OTHERS
|
April 1, 2008 |
|
SURAJ BHAN Vs. STATE OF PUNJAB
|
December 19, 2008 |
|
SURAJ BHAN DAHIYA Vs. STATE OF HARYANA AND ORS.
|
February 19, 2008 |
|
SURAJ KUMAR Vs. STATE OF HARYANA
|
March 18, 2008 |
|
SURAJ MAL Vs. STATE OF HARYANA AND ORS.
|
January 21, 2008 |
|
SURAJMUKHI Vs. CHHOTU RAM
|
December 15, 2008 |
|
SURAT SINGH Vs. STATE OF HARYANA
|
December 3, 2008 |
|
SURENDER Vs. STATE OF HARYANA
|
February 27, 2008 |
|
SURESH Vs. JAIBIR
|
September 9, 2008 |
|
SURESH Vs. STATE OF HARYANA
|
May 23, 2008 |
|
SURESH BANSAL Vs. STATE OF HARYANA
|
May 28, 2008 |
|
SURESH CHANDRA PANDEY Vs. THE UNION OF INDIA (UOI) AND ORS.
|
March 14, 2008 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 30, 2008 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
April 1, 2008 |
|
SURESH KUMAR @ SHASHI Vs. STATE OF HARYANA
|
December 24, 2008 |
|
SURESH LAL Vs. STATE OF PUNJAB
|
April 30, 2008 |
|
SURESH NANDAL Vs. STATE OF HARYANA
|
March 18, 2008 |
|
SURINDER CHOPRA Vs. HARBANS KAUR
|
May 2, 2008 |
|
SURINDER KAUR Vs. GURNAM SINGH
|
January 22, 2008 |
|
SURINDER KUMAR Vs. COMMISSIONER OF INCOME TAX
|
December 16, 2008 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
February 14, 2008 |
|
SURINDER KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
|
September 4, 2008 |
|
SURINDER KUMAR Vs. MOHAN LAL AND ORS.
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January 14, 2008 |
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SURINDER KUMAR KHURANA Vs. HIGH COURT OF PUNJAB AND HARYANA AND ORS
|
December 11, 2008 |
|
SURINDER KUMAR SHARMA Vs. JASJIT SINGH
|
December 2, 2008 |
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SURINDER PAL Vs. STATE OF HARYANA AND ORS.
|
February 1, 2008 |
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SURINDER PAL NAYYAR Vs. COMMISSIONER OF INCOME TAX
|
August 7, 2008 |
|
SURINDER SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
|
July 18, 2008 |
|
SURINDER SINGH Vs. DR. DAVINDER MOHAN
|
April 19, 2008 |
|
SURINDER SINGH Vs. DAVINDER MOHAN
|
April 9, 2008 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 22, 2008 |
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SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 19, 2008 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
October 22, 2008 |
|
SURINDER SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
|
May 9, 2008 |
|
SURINDER SINGH DAHIYA Vs. STATE OF HARYANA
|
May 27, 2008 |
|
SURINDER SINGH DAHIYA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 17, 2008 |
|
SURINDERA STEEL ROLLING MILLS, Vs. SANJIV KUMAR
|
December 17, 2008 |
|
SURINDERJIT SINGH Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
SURINDERPAL SINGH Vs. DHRUVINDERPAL SINGH
|
January 29, 2008 |
|
SURJAN SINGH S/O GIAN SINGH, R/O AMBALA CITY, HARYANA Vs. THE STATE OF HARYANA
|
August 2, 2008 |
|
SURJEET @ SHEELU Vs. STATE OF HARYANA
|
February 26, 2008 |
|
SURJIT KAUR Vs. VIJAY PAL SINGH
|
May 21, 2008 |
|
SURJIT KAUR Vs. BHUPINDER KAUR
|
November 17, 2008 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 26, 2008 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
February 28, 2008 |
|
SURJIT SINGH Vs. CENTRAL ADMINSITRATIVE TRIBUNAL
|
September 26, 2008 |
|
SURJIT SINGH Vs. FINANCIAL COMMISSIONER
|
August 11, 2008 |
|
SURJIT SINGH Vs. TEJINDER SINGH
|
November 20, 2008 |
|
SURJIT SINGH Vs. JASMEL KAUR
|
September 9, 2008 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
August 23, 2008 |
|
SURJIT SINGH Vs. SURJIT KAUR
|
October 20, 2008 |
|
SURJIT SINGH Vs. NANAK SINGH
|
September 25, 2008 |
|
SURJIT SINGH Vs. VARINDER SINGH
|
December 19, 2008 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
SURJIT SINGH Vs. PRESIDING OFFICER AND ANR.
|
January 24, 2008 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 9, 2008 |
|
SURJIT SINGH AND ORS. Vs. STATE OF PUNJAB THROUGH LAND ACQUISITION COLLECTOR AND ORS.
|
April 9, 2008 |
|
SURJIT SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND OTHERS
|
August 5, 2008 |
|
SURJIT SINGH GREWAL Vs. VASUDEO
|
September 16, 2008 |
|
SUSHIL KUMAR Vs. FINANCIAL COMMISSIONER
|
August 11, 2008 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 4, 2008 |
|
SUSHIL KUMAR Vs. STATE OF PUNJAB
|
March 3, 2008 |
|
SWAMI HIRE PURCHASE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
January 24, 2008 |
|
SWARAN LATA JAIN Vs. STATE OF PUNJAB
|
June 12, 2008 |
|
SWARAN SINGH Vs. DEVINDER SINGH
|
May 13, 2008 |
|
SWARAN SINGH Vs. BAGGA SINGH
|
April 23, 2008 |
|
SWARAN SINGH Vs. CHARANJIT KAUR
|
November 11, 2008 |
|
SWARANJIT KAUR BAJWA Vs. STATE OF PUNJAB
|
September 1, 2008 |
|
SWET CHEM ANTIBIOTICS LTD Vs. STATE OF HARYANA
|
May 29, 2008 |
|
SYNGENTA INDIA LIMITED Vs. STATE OF PUNJAB
|
May 6, 2008 |
|
T C SPINNERS PVT LIMITED Vs. UNION OF INDIA
|
September 11, 2008 |
|
T P SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
January 23, 2008 |
|
T.L. VERMA & COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
August 22, 2008 |
|
TAJVIR Vs. STATE OF HARYANA
|
September 25, 2008 |
|
TAKHAT RAJ SINGH Vs. SHAMINDER SINGH
|
December 18, 2008 |
|
TAKHAT SINGH Vs. STATE OF PUNJAB
|
July 23, 2008 |
|
TALWINDER SINGH @ LADDI Vs. STATE OF PUNJAB
|
May 14, 2008 |
|
TARA FEED LIMITED Vs. UNION OF INDIA
|
April 9, 2008 |
|
TARA SINGH Vs. AMRIK SINGH
|
January 30, 2008 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
TARLOCHAN LAL Vs. STATE OF HARYANA
|
July 17, 2008 |
|
TARLOCHAN SINGH Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
|
February 5, 2008 |
|
TARLOK KUMAR Vs. SHAKTI KUMAR MARKAN AND OTHERS
|
December 5, 2008 |
|
TARLOK SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 20, 2008 |
|
TARSEM PAL Vs. GURNAM PAL AND ORS.
|
January 7, 2008 |
|
TARSEM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
December 11, 2008 |
|
TARUN AGGARWAL Vs. VIVEK SINGHAL
|
July 24, 2008 |
|
TEHAL SINGH Vs. PARSHOTAM SINGH
|
March 12, 2008 |
|
TEHAL SINGH Vs. PARGAT SINGH
|
December 8, 2008 |
|
TEHAL SINGH SON OF BED RAM Vs. STATE OF HARYANA
|
July 28, 2008 |
|
TEJ KAUR Vs. STATE OF PUNJAB
|
November 12, 2008 |
|
TEJINDER Vs. STATE OF PUNJAB
|
August 21, 2008 |
|
TEJINDER KAUR AND OTHERS Vs. KAMLESH RANI AND OTHERS
|
March 17, 2008 |
|
TEJINDER PAL SHARMA Vs. STATE OF PUNJAB
|
August 25, 2008 |
|
TEJINDER SINGH Vs. STATE OF PUNJAB
|
January 11, 2008 |
|
TEJPAL SINGH Vs. STATE OF PUNJAB
|
February 13, 2008 |
|
TEK CHAND Vs. STATE OF HARYANA AND ORS.
|
January 30, 2008 |
|
TEK CHAND Vs. STATE OF HARYANA
|
January 10, 2008 |
|
TEK CHAND Vs. STATE OF HARYANA AND ANR.
|
February 26, 2008 |
|
TEK RAM Vs. STATE OF HARYANA
|
April 8, 2008 |
|
THAKUR SINGH, EX SEPOY Vs. UNION OF INDIA (UOI) AND ORS.
|
May 5, 2008 |
|
THAWAR RAM Vs. SHANKUNTLA DEVI
|
November 21, 2008 |
|
THE MANAGING COMMITTEE OF SHRI GURU GOBIND SINGH SENIOR SECONDARY SCHOOL THROUGH SH. AMRIT SINGH, MEMBER/AUTHORISED SIGNATORY Vs. CHANDIGARH ADMINISTRATION THROUGH COMMISSIONER-CUM-SECRETARY EDUCATION AND ORS.
|
January 18, 2008 |
|
THE NEW FRIENDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. COMMISSIONER
|
April 10, 2008 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT ANARA DEVI
|
March 17, 2008 |
|
THE RAVIDAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. GURCHARAN SINGH AND ANOTHER
|
February 25, 2008 |
|
THE SHANKER BHAGWAN BUS SERVICE PVT. LTD. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
February 5, 2008 |
|
THE STATE OF PUNJAB Vs. BHAGWAN DASS
|
February 20, 2008 |
|
TIRLOK CHAND GUPTA Vs. PANJAB UNIVERSITY
|
January 15, 2008 |
|
TRILOKI TRADERS Vs. STATE OF PUNJAB AND ANR.
|
February 25, 2008 |
|
TRIPTA DEVI AND OTHERS Vs. SECRETARY, DEPARTMENT OF EXCISE AND TAXATION, UNION TERRITORY, CHANDIGARH AND OTHERS
|
July 1, 2008 |
|
TRIVENI YARNS LTD Vs. PUNJAB FINANCIAL CORPORATION
|
January 15, 2008 |
|
U.G. HOSPITALS PVT. LTD Vs. STATE OF HARYANA
|
December 1, 2008 |
|
UCO BANK Vs. D.R.A.T. ETC.
|
October 24, 2008 |
|
UCO BANK Vs. CENTRAL INFORMATION COMMISSIONER AND ANR.
|
November 25, 2008 |
|
UDE KUMAR Vs. STATE OF HARYANA
|
September 19, 2008 |
|
UDE SINGH AND ORS. Vs. RAM CHANDER
|
February 27, 2008 |
|
UGGAR SINGH AND ANR. Vs. STATE OF PUNJAB
|
February 18, 2008 |
|
UJAGAR SINGH Vs. UNION OF INDIA
|
November 12, 2008 |
|
UJAGAR SINGH Vs. THE HARYANA STATE THROUGH THE COLLECTOR AND ORS.
|
November 17, 2008 |
|
UJAGGAR SINGH Vs. THE STATE OF PUNJAB
|
February 5, 2008 |
|
UJJAL SINGH Vs. FINANCIAL COMMISSIONER, COOPERATION PUNJAB
|
November 27, 2008 |
|
UMED SINGH ALIAS UMED KUMAR Vs. BALWAN SINGH
|
May 5, 2008 |
|
UMESH KUMAR Vs. MOHINDER PARKASH
|
September 25, 2008 |
|
UNION OF INDIA Vs. FAUJA SINGH
|
January 11, 2008 |
|
UNION OF INDIA Vs. SURJIT SINGH
|
August 22, 2008 |
|
UNION OF INDIA Vs. MILAP CHAND
|
September 8, 2008 |
|
UNION OF INDIA Vs. JAGDISH LAL
|
April 1, 2008 |
|
UNION OF INDIA Vs. HARBHAJAN SINGH AND ANOTHER
|
July 10, 2008 |
|
UNION OF INDIA Vs. SUBHASH CHANDER
|
August 18, 2008 |
|
UNION OF INDIA (UOI) Vs. MUKHTIAR KAUR AND ORS.
|
December 1, 2008 |
|
UNION OF INDIA (UOI) AND ANR. Vs. V.X.L. TECHNOLOGIES LTD. AND ANR.
|
September 24, 2008 |
|
UNION OF INDIA (UOI) AND ANR. Vs. MAOUZA SINGH AND ORS.
|
December 1, 2008 |
|
UNION OF INDIA (UOI) AND ANR. Vs. VINOD KUMAR AND ANR.
|
April 8, 2008 |
|
UNION OF INDIA (UOI) AND ORS. Vs. MES NO. 374825 SURJIT SINGH AND ORS.
|
January 15, 2008 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
|
May 13, 2008 |
|
UNION OF INDIA AND OTHERS Vs. SATNAM SINGH AND OTHERS
|
May 8, 2008 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATION TRIBUNAL AND OTHERS
|
April 11, 2008 |
|
UNION OF INDIA AND OTHERS Vs. LT COL SURJIT SINGH
|
April 22, 2008 |
|
UNION TERRITORY Vs. SATISH KUMAR
|
May 27, 2008 |
|
UNION TERRITORY AND ORS. Vs. RACHO DEVI AND ANR.
|
March 14, 2008 |
|
UNION TERRITORY OF CHANDIGARH Vs. ASHOK THAKUR
|
November 4, 2008 |
|
UNION TERRITORY OF CHANDIGARH Vs. PRITAM SINGH
|
February 7, 2008 |
|
UNION TERRITORY, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
January 10, 2008 |
|
UNION TERRITORY, CHANDIGARH Vs. PERMANENT LOK ADALAT
|
September 18, 2008 |
|
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. JASPAL KAUR AND OTHERS
|
April 4, 2008 |
|
UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANR.
|
March 24, 2008 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD Vs. SHINGARI DEVI
|
July 7, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. NEENA GHAI
|
May 1, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
|
May 21, 2008 |
|
UPDESH Vs. STATE OF HARYANA
|
May 9, 2008 |
|
UPLAKSH METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 23, 2008 |
|
UPLAKSH METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 25, 2008 |
|
USHA KUMARI (SMT.) Vs. STATE OF PUNJAB AND ORS.
|
May 20, 2008 |
|
USHA MEHTA Vs. STATE OF PUNJAB
|
December 9, 2008 |
|
UTTAM SINGH Vs. MAHARAJA PARTAP SINGH
|
December 11, 2008 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. ELECTRICITY OMBUDSMAN
|
March 31, 2008 |
|
V K GUPTA Vs. MANJIT KAUR
|
April 28, 2008 |
|
V K M KATTHA INDUSTRIES (PVT )LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 2008 |
|
V K NIGAM Vs. STATE OF HARYANA
|
February 20, 2008 |
|
VANDANA RATHOUR Vs. STATE OF PUNJAB AND ORS.
|
August 27, 2008 |
|
VANITA JHUNTHRA Vs. STATE OF HARYANA
|
May 19, 2008 |
|
VARDHMAN POLYTEX LIMITED Vs. STATE OF PUNJAB
|
March 17, 2008 |
|
VARINDER KUMAR Vs. JATINDER PAL SINGH
|
September 3, 2008 |
|
VARINDER KUMAR Vs. VINAY KASHYAP
|
November 26, 2008 |
|
VARINDER KUMAR GUPTA Vs. SARASWATI KUNJ COOP HOUSE BUILDING SOCIETY LIMITED AND OTHERS
|
January 29, 2008 |
|
VARINDER PAL SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2008 |
|
VARSHA Vs. THE SECRETARY, BOARD OF SCHOOL EDUCATION
|
September 11, 2008 |
|
VASHISHT ISPAT PRODUCTS Vs. CESTAT
|
August 11, 2008 |
|
VASU DEV BHANOT Vs. UNION OF INDIA (UOI) AND ORS.
|
March 4, 2008 |
|
VED PARKASH Vs. PUNJAB AND HARYANA HIGH COURT
|
February 26, 2008 |
|
VED PARKASH Vs. SUNDER AND ORS.
|
October 24, 2008 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
February 25, 2008 |
|
VED PARKASH BATHLA Vs. STATE OF HARYANA
|
February 22, 2008 |
|
VED PARKASH GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED
|
September 3, 2008 |
|
VED PARKASH JHINGAN Vs. PANJAB UNIVERSITY AND OTHERS
|
January 14, 2008 |
|
VED PARKASH PALIWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, PANIPAT
|
December 12, 2008 |
|
VEDSONS ENGINEERS PVT. LIMITED Vs. VEDSONS PRIVATE LIMITED
|
August 8, 2008 |
|
VEENA GOYAL Vs. RAJ KUMAR MITTAL
|
March 11, 2008 |
|
VEENA RANI Vs. HARPREET SINGH
|
January 1, 2008 |
|
VEERPAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 28, 2008 |
|
VEN JAMPEL GYASTSO AND ANOTHER Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH (P G I ) AND ANOTHER
|
March 28, 2008 |
|
VIBHA SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 2008 |
|
VIDYA RATTAN TANEJA Vs. RAM LAL SACHDEVA
|
September 17, 2008 |
|
VIDYA SAGAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
February 13, 2008 |
|
VIJAY GUPTA Vs. LEELA DEVI
|
November 10, 2008 |
|
VIJAY KUMAR Vs. ARUN CHOPRA
|
December 22, 2008 |
|
VIJAY KUMAR Vs. LATA SHARMA
|
November 26, 2008 |
|
VIJAY KUMAR Vs. RAM KANWAR
|
March 31, 2008 |
|
VIJAY KUMAR CHOPRA Vs. SUDARSHAN CHOPRA
|
November 4, 2008 |
|
VIJAY KUMAR; SIRAJ AHEMD Vs. STATE OF PUNJAB AND OTHERS
|
September 8, 2008 |
|
VIJAY OIL CO. Vs. STATE OF HARYANA AND ANR.
|
October 3, 2008 |
|
VIJAY PARKASH Vs. MANJIT KAUR
|
March 12, 2008 |
|
VIJAY PARKASH BHARDWAJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 28, 2008 |
|
VIJAY RAO Vs. STATE OF HARYANA AND OTHERS
|
September 10, 2008 |
|
VIJAY SINGH Vs. SURJA
|
January 9, 2008 |
|
VIJAY SINGH Vs. STATE OF HARYANA
|
August 18, 2008 |
|
VIJENDER BENIWAL Vs. PRESINDING JUDGE
|
December 24, 2008 |
|
VIKAS Vs. STATE OF HARYANA
|
January 29, 2008 |
|
VIKAS KUMAR Vs. STATE OF HARYANA
|
December 10, 2008 |
|
VIKAS W. S. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 11, 2008 |
|
VIKAS YADAV Vs. STATE OF HARYANA
|
July 1, 2008 |
|
VIKASH @ BOBY Vs. STATE OF HARYANA
|
May 30, 2008 |
|
VIKASH DHANDA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
November 6, 2008 |
|
VIKRAM AND ANR. Vs. STATE OF HARYANA AND ORS.
|
January 18, 2008 |
|
VIKRAM CHIB Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 1, 2008 |
|
VINAY KUMAR Vs. STATE OF HARYANA
|
November 4, 2008 |
|
VINOD Vs. STATE OF HARYANA
|
March 5, 2008 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
January 31, 2008 |
|
VINOD KUMAR Vs. THE STATE OF HARYANA AND ORS.
|
February 5, 2008 |
|
VINOD KUMAR Vs. GURDARSHAN SINGH BASRA
|
May 22, 2008 |
|
VINOD KUMAR Vs. ZILE SINGH
|
November 21, 2008 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
July 3, 2008 |
|
VINOD KUMAR CHAWLA Vs. STATE OF HARYANA
|
August 4, 2008 |
|
VINOD KUMAR GHAI Vs. STATE OF PUNJAB
|
December 15, 2008 |
|
VINTON HEALTHCARE LTD. AND OTHERS Vs. BALBIR KUMAR MALHOTRA AND OTHERS
|
December 17, 2008 |
|
VIPIN JINDAL Vs. STATE OF HARYANA AND OTHERS
|
March 13, 2008 |
|
VIR PAL Vs. STATE
|
February 27, 2008 |
|
VIRESH SHANDILYA Vs. STATE OF HARYANA AND ORS
|
December 10, 2008 |
|
VIRSA SINGH AND ANOTHER Vs. BALWANT SINGH AND OTHERS
|
March 26, 2008 |
|
VISHWA NATH SINGH Vs. STATE OF HARYANA
|
February 5, 2008 |
|
VIVEK BEDI AND ANOTHER Vs. SOHAN SINGH
|
January 18, 2008 |
|
VYAS EXPORTS Vs. COMMISSION OF CUSTOMS
|
July 7, 2008 |
|
WAJIR SINGH Vs. SATBIR SINGH
|
September 29, 2008 |
|
WAKF BOARD, AMBALA Vs. NAR SINGH
|
February 19, 2008 |
|
WANGYUTH KONYAK Vs. YADAV SALES
|
August 11, 2008 |
|
WARYAM RAM Vs. STATE OF PUNJAB
|
September 29, 2008 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
August 19, 2008 |
|
WILSON MASIH @ PILLU Vs. STATE OF PUNJAB
|
February 6, 2008 |
|
WING COMMANDER PARAMPRIT SINGH Vs. STATE OF PUNJAB
|
August 6, 2008 |
|
WING COMMANDER PRIYA JEYARAJ (22507), DENTAL Vs. UNION TERRITORY AND ANR.
|
January 30, 2008 |
|
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. STATE OF PUNJAB
|
September 24, 2008 |
|
YASH PAL JUNEJA Vs. SATISH KUMAR SANDOOJA
|
May 30, 2008 |
|
YOG RAJ MITTAL, SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2008 |
|
YOGESHWAR EDUCATION TRUST Vs. GURMEET KAUR AND ORS.
|
August 28, 2008 |
|
ZAKIR HUSSAIN Vs. STATE OF PUNJAB
|
April 24, 2008 |
|
ZILA PARISHAD Vs. COMMISSIONER PATIALA DIVISION
|
August 13, 2008 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
August 22, 2008 |
|
ZORAVAR SINGH Vs. STATE OF PUNJAB
|
February 5, 2008 |
|
ZUBER RICE MILLS Vs. PUNJAB STATE COOP. SUPPLY AND MARKETING FEDERATION LTD
|
October 16, 2008 |