|
A.G. ENTERPRISES Vs. STATE OF PUNJAB AND ORS.
|
September 18, 2007 |
|
AANEX SERVICES Vs. UNION OF INDIA (UOI)
|
November 12, 2007 |
|
AARTI GOEL Vs. MUKESH KUMAR GUPTA
|
July 24, 2007 |
|
ABDUL HAMID Vs. C.B.I.
|
May 2, 2007 |
|
ABDUL REHMAN AND ANOTHER Vs. MOHD. RULDU AND OTHERS
|
November 13, 2007 |
|
ABHEY RAM Vs. MIYAN SINGH
|
May 15, 2007 |
|
ABHINASH BHUSHAN AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
July 6, 2007 |
|
ABHINASH CHANDER Vs. STATE OF PUNJAB
|
March 28, 2007 |
|
ABHISHEK Vs. STATE OF HARYANA
|
August 20, 2007 |
|
ABU SALEEM @ ABI SALOOM Vs. THE STATE OF PUNJAB
|
January 12, 2007 |
|
ADARSH KUMAR KANDA Vs. GURCHARAN SINGH BEDI
|
March 1, 2007 |
|
ADARSH VIDYA MANDIR Vs. CHANDIGARH ADMINISTRATION
|
March 19, 2007 |
|
ADESH JAIN Vs. HARYANA STATE INDUSTRIAL DEV. CORP.
|
May 4, 2007 |
|
ADITYA HOTELS Vs. BOMBAY SWADESHI STORES
|
March 26, 2007 |
|
AGNI CASTINGS LTD. Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
|
January 9, 2007 |
|
AJAIB SINGH Vs. STATE OF HARYANA
|
February 1, 2007 |
|
AJAY ENTERPRISES LTD. AND ORS. Vs. SUNDER DASS AND ORS.
|
December 19, 2007 |
|
AJAY ENTERPRISES LTD. AND ORS. Vs. SUNDER DASS AND ORS.
|
November 19, 2007 |
|
AJAY GOSWAMI Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2007 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
AJAY KUMAR Vs. SOMWATI AGGARWAL
|
December 19, 2007 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
AJAY PREM SALHOTRA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
November 19, 2007 |
|
AJIT KUMAR Vs. KIRAN KUMARI
|
July 3, 2007 |
|
AJIT SINGH Vs. BHAGSUDHI AMAR
|
August 23, 2007 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
December 19, 2007 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 13, 2007 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
May 15, 2007 |
|
AJIT SINGH AND ORS. Vs. AMARJIT SINGH AND ORS.
|
March 29, 2007 |
|
AJMER KAUR Vs. GENERAL PUBLIC AND ANR.
|
July 9, 2007 |
|
AJMER SINGH Vs. STATE OF HARYANA AND ORS.
|
August 29, 2007 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
July 4, 2007 |
|
AJMER SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
March 26, 2007 |
|
ALBERT DAVID LIMITED Vs. STATE OF HARYANA
|
March 28, 2007 |
|
ALI HUSAIN Vs. FINANCIAL COMMISSIONER, HARYANA AND ANOTHER
|
February 12, 2007 |
|
ALKA DHAWAN @ SHASHI Vs. SUNIL DHAWAN
|
November 28, 2007 |
|
ALL INDIA L.P.G. DISTRIBUTORS FEDERATION Vs. STATE OF HARYANA
|
December 11, 2007 |
|
ALLAHABAD BANK Vs. SUBHASH CHAND
|
May 16, 2007 |
|
AMAN Vs. STATE OF HARYANA
|
September 25, 2007 |
|
AMAN SHIV MANDIR TRUST (REGD.) Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2007 |
|
AMANDEEP ALIAS HAPPY Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
AMANPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 2007 |
|
AMAR KAUR Vs. SATNAM SINGH
|
August 14, 2007 |
|
AMAR KHAN Vs. STATE OF PUNJAB
|
May 22, 2007 |
|
AMAR NATH Vs. THE STATE OF PUNJAB
|
April 23, 2007 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
March 12, 2007 |
|
AMAR NATH Vs. ATMA RAM
|
January 25, 2007 |
|
AMAR NATH Vs. MUNISH KUMAR
|
January 24, 2007 |
|
AMAR NATH BANSAL Vs. STATE OF HARYANA
|
March 26, 2007 |
|
AMAR PAL SINGH Vs. VICE CHANCELLOR, PUNJAB AGRICULTURE UNIVERSITY, LUDHIANA
|
October 8, 2007 |
|
AMAR SINGH Vs. PARVEEN KUMAR
|
March 6, 2007 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
November 16, 2007 |
|
AMARINDER SINGH AND ANR. Vs. STATE OF PUNJAB
|
June 6, 2007 |
|
AMARJEET Vs. STATE OF HARYANA
|
March 13, 2007 |
|
AMARJIT KAUR Vs. MUKTSAR CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED
|
July 18, 2007 |
|
AMARJIT KAUR BHATTI Vs. KASHMIRI LAL
|
August 31, 2007 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
November 15, 2007 |
|
AMARJIT SINGH Vs. C.B.I.
|
October 16, 2007 |
|
AMARJIT SINGH Vs. THE STATE OF PUNJAB
|
January 8, 2007 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
AMARJIT SINGH Vs. HAZOOR SINGH
|
December 20, 2007 |
|
AMARJIT SINGH AND ANR. Vs. KARNAIL SINGH AND ORS.
|
May 30, 2007 |
|
AMARPAL SINGH Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
AMBA MAA MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
April 20, 2007 |
|
AMI CHAND Vs. FOOD CORPORATION OF INDIA
|
January 17, 2007 |
|
AMIN CHAND, EX COOK 3/25 Vs. STATE OF HARYANA
|
May 23, 2007 |
|
AMIT Vs. STATE OF HARYANA
|
March 12, 2007 |
|
AMIT JAIN Vs. TARUNA JAIN
|
April 23, 2007 |
|
AMIT KUMAR ARORA Vs. STATE OF HARYANA
|
November 30, 2007 |
|
AMIT SETH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2007 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
October 17, 2007 |
|
AMRIK SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
May 10, 2007 |
|
AMRIK SINGH Vs. SURJIT KAUR
|
October 31, 2007 |
|
AMRIK SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
April 28, 2007 |
|
AMRIK SINGH AND ANR. Vs. GURNAM SINGH AND ORS.
|
July 17, 2007 |
|
AMRIT LAL Vs. STATE OF HARYANA
|
January 18, 2007 |
|
AMRITSAR SWADESHI TEXTILES CORPORATION PVT. LTD. Vs. VINOD KRISHAN KHANNA
|
July 30, 2007 |
|
AMSONS LABORATORIES PVT LTD Vs. STATE OF HARYANA
|
March 16, 2007 |
|
ANCHAL JINDAL Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
ANGREJ KAUR Vs. STATE OF HARYANA
|
April 24, 2007 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
January 9, 2007 |
|
ANGREZ SINGH Vs. STATE OF PUNJAB
|
September 12, 2007 |
|
ANIL GOEL Vs. COMMISSIONER OF INCOME TAX
|
July 16, 2007 |
|
ANIL HANDA Vs. ASHOK KUMAR
|
August 13, 2007 |
|
ANIL KAKRIA Vs. SURJIT SINGH NALWA
|
March 2, 2007 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
September 25, 2007 |
|
ANIL KUMAR Vs. UNION OF INDIA AND OTHERS
|
December 14, 2007 |
|
ANIL KUMAR Vs. HARNEK SINGH
|
October 8, 2007 |
|
ANIL KUMAR Vs. HARYANA FINANCIAL CORPORATION
|
March 26, 2007 |
|
ANIL KUMAR Vs. SNEH JAIN
|
December 6, 2007 |
|
ANIL KUMAR JAIN Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
ANIL SINGH Vs. STATE OF PUNJAB
|
April 23, 2007 |
|
ANITA DEVI Vs. SATPAL
|
July 10, 2007 |
|
ANKUR SAXENA Vs. STATE OF HARYANA
|
July 17, 2007 |
|
ANMOL BAKERS PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
|
December 6, 2007 |
|
ANOKH SINGH Vs. CENTRAL BANK OF INDIA
|
December 5, 2007 |
|
ANSHU KALRA Vs. VICE CHANCELLOR, PANJAB UNIVERSITY, CHANDIGARH
|
September 17, 2007 |
|
ANSHUL SINGH Vs. STATE OF HARYANA
|
November 17, 2007 |
|
ANU BALA Vs. RAJINDER KUMAR
|
January 9, 2007 |
|
ANUP TREHAN Vs. DEVI SAHAI
|
March 29, 2007 |
|
ANUPAM UPPAL Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
ANURADHA SHARMA Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
September 7, 2007 |
|
ANUSH Vs. UMED COOPERATIVE CREDIT AND SERVICE SOCIETY LTD
|
July 16, 2007 |
|
ANWAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 8, 2007 |
|
APOLLO BIO CHEM LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION CHANDIGARH
|
March 16, 2007 |
|
ARCHANA SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
August 20, 2007 |
|
ARISUDANA SPINNING MILLS LTD. Vs. C.I.T.
|
July 31, 2007 |
|
ARJAN SINGH Vs. SARWAN SINGH
|
February 13, 2007 |
|
ARJAN SINGH Vs. HARI SINGH
|
February 28, 2007 |
|
ARJAN SINGH Vs. BACHAN SINGH
|
September 25, 2007 |
|
ARJAN SINGH BUDHIRAJA Vs. V.K. SHARMA
|
November 12, 2007 |
|
ARJUN Vs. STATE OF HARYANA
|
April 18, 2007 |
|
ARMY INSTITUTE OF HIGHER EDUCATION Vs. STATE OF PUNJAB AND ORS.
|
October 4, 2007 |
|
ARMY INSTITUTE OF LAW Vs. STATE OF PUNJAB
|
July 30, 2007 |
|
AROON PURIE Vs. STATE OF HARYANA
|
May 8, 2007 |
|
ARTINDER SINGH Vs. STATE OF PUNJAB
|
August 22, 2007 |
|
ARUN CHADHA Vs. SONI AGENCIES
|
August 27, 2007 |
|
ARUN KUMAR Vs. KULWANT KAUR
|
May 3, 2007 |
|
ARVINDER KAUR Vs. STATE OF PUNJAB
|
May 9, 2007 |
|
ASA NAND DHINGRA Vs. RAJNI GUPTA
|
September 17, 2007 |
|
ASEEM PHUTELA Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
ASHA Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
ASHA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2007 |
|
ASHARAFI DEVI MEMORIAL CHARITABLE TRUST Vs. RAM KUMAR
|
September 7, 2007 |
|
ASHOK AND ANR. Vs. STATE OF HARYANA
|
August 22, 2007 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
August 31, 2007 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
ASHOK KUMAR Vs. THE STATE OF PUNJAB AND ANR.
|
December 5, 2007 |
|
ASHOK KUMAR Vs. MOTI RAM
|
October 19, 2007 |
|
ASHOK KUMAR Vs. MOHINDER PAL SINGH
|
July 26, 2007 |
|
ASHOK KUMAR Vs. OM PRAKASH
|
March 5, 2007 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 28, 2007 |
|
ASHOK KUMAR Vs. BUHUPINDER KUMAR
|
September 7, 2007 |
|
ASHOK KUMAR Vs. PRESIDING OFFICER
|
December 6, 2007 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 15, 2007 |
|
ASHOK KUMAR & SONS Vs. VIKAS MITTAL
|
August 27, 2007 |
|
ASHOK KUMAR AND ANR. Vs. SMT. SAVITRI DEVI AND ORS.
|
November 19, 2007 |
|
ASHOK KUMAR CHAWLA Vs. STATE OF PUNJAB
|
September 18, 2007 |
|
ASHOK KUMAR SACHDEVA Vs. HARISH MALIK
|
July 24, 2007 |
|
ASHWANI GUPTA Vs. UNION OF INDIA ETC.
|
January 18, 2007 |
|
ASHWANI KUMAR Vs. ROSHAN LAL AND ANR.
|
July 10, 2007 |
|
ASHWANI KUMAR Vs. HARYANA STATE AND OTHERS
|
May 15, 2007 |
|
ASI JAI KISHAN Vs. STATE OF HARYANA
|
April 18, 2007 |
|
ASRAF Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
May 24, 2007 |
|
ASSTT EXECUTIVE ENGINEER Vs. SAT PAL
|
March 22, 2007 |
|
ATAM PARKASH Vs. STATE OF HARYANA
|
March 16, 2007 |
|
ATAM VALVES (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 9, 2007 |
|
ATMA SINGH Vs. UNION OF INDIA
|
April 18, 2007 |
|
ATMA TUBE PRODUCTS LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
November 2, 2007 |
|
ATMA TUBE PRODUCTS LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
August 6, 2007 |
|
ATTAR SINGH SANGWAN Vs. BANARSHI DASS
|
November 28, 2007 |
|
AUTOGAS INDIA Vs. STATE OF HARYANA AND ORS.
|
December 6, 2007 |
|
AVERY CYCLE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2007 |
|
AVINASH GUPTA Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2007 |
|
AVJINDER SINGH SIBIA Vs. PRAKASH SINGH BADAL
|
October 29, 2007 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
July 24, 2007 |
|
AVTAR SINGH Vs. JASWINDER SINGH
|
July 12, 2007 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
September 12, 2007 |
|
AVTAR SINGH Vs. HARYANA WAREHOUSING CORPORATION, PANCHKULA
|
November 23, 2007 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
December 4, 2007 |
|
AVTAR SINGH Vs. AVTAR SINGH
|
February 6, 2007 |
|
AVTAR SINGH @ TARA Vs. STATE OF PUNJAB
|
July 5, 2007 |
|
AZAD AND ANOTHER Vs. STATE OF HARYANA
|
March 13, 2007 |
|
B MAHAJAN Vs. UNION OF INDIA AND OTHERS
|
November 23, 2007 |
|
B P BANSAL Vs. PUNJAB STATE FEDERATION OF CO-OP SUGAR MILLS LTD AND ANOTHER
|
February 20, 2007 |
|
BABA DHALL EDUCATION SOCIETY OF INDIA Vs. PUNJABI UNIVERSITY, PATIALA
|
September 25, 2007 |
|
BABA RANGI RAM PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 13, 2007 |
|
BABA SHADI RAM KATANIWALA Vs. PADAM DEV AUPLISH
|
May 1, 2007 |
|
BABLOO ALIAS BHAGAT SINGH Vs. STATE OF HARYANA
|
August 27, 2007 |
|
BABLU YADAVSTATE OF HARYANA Vs. STATE OF HARYANA
|
July 10, 2007 |
|
BABU RAM Vs. BANARSI DASS AND ANOTHER
|
July 26, 2007 |
|
BACHAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 3, 2007 |
|
BACHAN SINGH AND OTHERS Vs. BANT SINGH AND OTHERS
|
February 26, 2007 |
|
BACHNI DEVI Vs. BALDEV RAJ
|
May 14, 2007 |
|
BADAL ALIAS VICKY Vs. STATE OF PUNJAB
|
January 18, 2007 |
|
BADWAL ELECTRONICS CENTRE Vs. STATE BANK OF INDIA
|
March 29, 2007 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
March 23, 2007 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
BAHADUR SINGH Vs. STATE OF HARYANA
|
October 1, 2007 |
|
BAHADUR SINGH Vs. AVTAR SINGH
|
February 21, 2007 |
|
BAJINDER ARYA Vs. UNION TERRITORY CHANDIGARH
|
April 17, 2007 |
|
BAKHSHISH SINGH AND OTHERS Vs. PARKASH
|
February 1, 2007 |
|
BAKSHI RAM Vs. STATE BANK OF PATIALA AND ORS.
|
December 21, 2007 |
|
BAKSHISH SINGH Vs. BARINDERJIT SINGH
|
December 21, 2007 |
|
BAL KISHAN Vs. PREM SINGH
|
March 14, 2007 |
|
BAL KISHAN Vs. STATE OF HARYANA
|
December 6, 2007 |
|
BAL KRISHAN Vs. STATE
|
April 17, 2007 |
|
BALBIR ALIAS BALBIR SINGH Vs. OM PARKASH
|
July 10, 2007 |
|
BALBIR CHAND Vs. STATE OF HARYANA
|
September 24, 2007 |
|
BALBIR KAUR Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
April 24, 2007 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 5, 2007 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
BALBIR SINGH Vs. DARSHAN PAL SINGH
|
May 25, 2007 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
|
August 21, 2007 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
December 4, 2007 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 9, 2007 |
|
BALBIR SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
|
March 8, 2007 |
|
BALBIR SINGH Vs. SUKRITI LIKHI
|
May 15, 2007 |
|
BALBIR SINGH AND ORS. AND GURJIT SINGH Vs. THE MALWA GRAMIN BANK AND ORS.
|
August 30, 2007 |
|
BALBIR SINGH SEWAK Vs. KARAM SINGH
|
March 22, 2007 |
|
BALBIR SINGH WALIA Vs. STATE OF PUNJAB
|
July 30, 2007 |
|
BALDEV KAUR Vs. STATE OF PUNJAB
|
January 17, 2007 |
|
BALDEV KRISHAN AND ANOTHER Vs. SHIV KUMAR SAGGAR
|
January 22, 2007 |
|
BALDEV KRISHAN CHOPRA Vs. STATE OF PUNJAB
|
February 13, 2007 |
|
BALDEV KRISHAN SHUKLA Vs. STATE OF HARYANA
|
September 7, 2007 |
|
BALDEV RAJ Vs. HARBANS SINGH @ HARWARD SINGH
|
November 20, 2007 |
|
BALDEV SINGH Vs. PUNJAB AND SIND BANK
|
January 10, 2007 |
|
BALDEV SINGH Vs. GURDEV SINGH AND OTHERS
|
August 14, 2007 |
|
BALDEV SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
May 18, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2007 |
|
BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
October 4, 2007 |
|
BALDEV SINGH Vs. SMT. KARTAR KAUR AND ORS.
|
July 30, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 26, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 17, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 5, 2007 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
BALDEV SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 17, 2007 |
|
BALJEET SINGH Vs. MANAGING DIRECTOR PEPSU ROAD TRANSPORT CORPORATION PATIALA
|
March 22, 2007 |
|
BALJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 2007 |
|
BALJINDER SINGH Vs. STATE OF HARYANA
|
January 31, 2007 |
|
BALJINDER SINGH Vs. BIKKAR SINGH
|
December 17, 2007 |
|
BALJINDER SINGH ALIAS BARJINDER SINGH Vs. JASBIR KUMAR AND ANR.
|
September 27, 2007 |
|
BALJINDER SINGH ALIAS LANDU Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
BALJIT AND ANR. Vs. STATE OF HARYANA
|
February 23, 2007 |
|
BALJIT KAUR Vs. DARSHAN SINGH
|
April 17, 2007 |
|
BALJIT KAUR Vs. STATE OF HARYANA AND ANR.
|
January 18, 2007 |
|
BALJIT SINGH Vs. ARJAN SINGH
|
February 14, 2007 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
May 1, 2007 |
|
BALJIT SINGH Vs. COMMISSIONER OF INCOME TAX AND ANR.
|
December 3, 2007 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
BALJIT SINGH @ GAGGU Vs. STATE OF PUNJAB
|
February 20, 2007 |
|
BALJIT SINGH, EX-CONSTABLE S/O KHAZAN SINGH R/O VILLAGE BEHARWAL POST OFFICE LOPOKE, DISTT AMRITSAR Vs. SENIOR SUPERINTENDENT OF POLICE, AMRITSAR
|
December 5, 2007 |
|
BALKAR SINGH Vs. KEHAR SINGH
|
March 5, 2007 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
September 26, 2007 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
August 29, 2007 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
April 19, 2007 |
|
BALMUKAND SINGH Vs. STATE OF PUNJAB
|
September 18, 2007 |
|
BALRAJ Vs. STATE OF HARYANA
|
March 29, 2007 |
|
BALRAJ ANTIL Vs. STATE OF HARYANA
|
November 5, 2007 |
|
BALRAJ SINGH Vs. STATE OF HARYANA
|
April 25, 2007 |
|
BALRAJ SINGH Vs. PRITAM SINGH AND ANOTHER
|
August 30, 2007 |
|
BALRAJ SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 15, 2007 |
|
BALVINDER KAUR Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
BALVINDER SINGH Vs. BASAIKHI RAM SAINA RAM
|
October 10, 2007 |
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BALWANT SINGH Vs. STATE OF HARYANA
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July 18, 2007 |
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BALWANT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
|
April 23, 2007 |
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BALWANT SINGH Vs. STATE OF PUNJAB
|
April 16, 2007 |
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BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 3, 2007 |
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BALWANT SINGH SHER SINGH RICE MILLS Vs. STATE OF HARYANA
|
May 15, 2007 |
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BALWINDER KAUR Vs. GURMUKH SINGH
|
January 19, 2007 |
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BALWINDER KAUR Vs. STATE OF PUNJAB
|
March 12, 2007 |
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BALWINDER KUMAR Vs. STATE OF PUNJAB
|
March 13, 2007 |
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BALWINDER KUMAR Vs. MADAN MOHAN
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October 30, 2007 |
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BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 22, 2007 |
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BALWINDER SINGH Vs. MUNICIPAL COMMITTEE
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August 16, 2007 |
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BALWINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
September 24, 2007 |
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BALWINDER SINGH AND OTHERS Vs. SURJIT SINGH AND OTHERS
|
August 21, 2007 |
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BANARSI DASS GUPTA Vs. STATE BANK OF PATIALA
|
September 10, 2007 |
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BANARSI LAL Vs. DIRECTOR GENERAL-CUM-INSPECTOR GENERAL OF POLICE, PUNJAB AND ANOTHERS
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September 7, 2007 |
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BANDEEP KAUR Vs. S. AVNEET SINGH
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December 19, 2007 |
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BANSA ALIAS MANSA Vs. STATE OF PUNJAB
|
March 16, 2007 |
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BANSI LAL Vs. STATE OF HARYANA
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April 23, 2007 |
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BANT SINGH Vs. THE STATE OF PUNJAB
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September 12, 2007 |
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BANT SINGH Vs. STATE OF PUNJAB
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January 31, 2007 |
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BANTA SINGH Vs. SHER SINGH
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October 29, 2007 |
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BANWARI LAL Vs. SHRI SUNDRA
|
April 17, 2007 |
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BANWARI LAL Vs. SUNDRA
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April 7, 2007 |
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BANWARI LAL Vs. MUNICIPAL COMMITTEE KANINA
|
January 15, 2007 |
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BASANT LAL Vs. STATE OF PUNJAB
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September 6, 2007 |
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BEG RAJ AND ANR. Vs. STATE OF HARYANA
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August 21, 2007 |
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BEGRAJ Vs. STATE OF HARYANA
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March 16, 2007 |
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BELLISS INDIA LIMITED Vs. RAM CHAND GUPTA
|
April 24, 2007 |
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BHAG SINGH Vs. GURMAIL KUMAR
|
September 7, 2007 |
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BHAGO Vs. SATBIR
|
May 30, 2007 |
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BHAGWAN ELECTRO PHOTOCOPIERS Vs. COMMR OF CUS , GURGAON
|
February 19, 2007 |
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BHAGWAN KAUR Vs. STATE OF PUNJAB
|
November 30, 2007 |
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BHAGWAN SINGH ALIAS BHAGWAN DASS Vs. SUDESH RANI
|
May 31, 2007 |
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BHAGWANT SINGH Vs. STATE OF PUNJAB
|
April 24, 2007 |
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BHAGWANTI & ORS Vs. KAMAL & ORS
|
September 18, 2007 |
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BHAGWAT GITA FOUNDATION Vs. STATE OF HARYANA
|
September 27, 2007 |
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BHAIYA RAM Vs. RAJESH KUMAR
|
March 12, 2007 |
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BHAJAN KAUR Vs. STATE OF PUNJAB
|
November 17, 2007 |
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BHAJAN LAL Vs. USHA RANI
|
August 8, 2007 |
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BHAKRA BEAS MANAGEMENT BOARD Vs. DHANI RAM AND ORS.
|
August 1, 2007 |
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BHALLE RAM Vs. HARYANA STATE ELECTRICITY BOARD ETC.
|
July 25, 2007 |
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BHANI Vs. PUNJAB BUSINESS AND SUPPLY CO. PVT. LTD
|
August 3, 2007 |
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BHANU PARTAP Vs. STATE OF HARYANA AND ORS.
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November 15, 2007 |
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BHARAT BHUSHAN Vs. STATE BANK OF INDIA
|
April 20, 2007 |
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BHARAT BHUSHAN Vs. RAM LAL
|
July 3, 2007 |
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BHARAT INDER SINGH CHAHAL Vs. STATE OF PUNJAB
|
July 11, 2007 |
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BHARAT INDER SINGH CHAHAL Vs. STATE OF PUNJAB
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June 1, 2007 |
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BHARAT INSECTICIDES LTD Vs. STATE OF HARYANA
|
May 7, 2007 |
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BHARAT PETROLEUM CORPORATION LTD. Vs. JAGAN NATH
|
May 4, 2007 |
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BHARAT RICE AND AGRO MILLS Vs. STATE OF PUNJAB
|
March 17, 2007 |
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BHARAT SANCHAR NIGAM LTD. Vs. PAWAN KUMAR GUPTA
|
July 12, 2007 |
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BHARAT SHETH, DIRECTOR, INTEGRATED TECHNOLOGY SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ANR.
|
May 17, 2007 |
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BHARTI Vs. STATE OF PUNJAB
|
March 17, 2007 |
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BHATINDA CONSTRUCTION CO. Vs. UNION OF INDIA
|
March 14, 2007 |
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BHAWANJIT SINGH Vs. JASWINDERJIT SINGH BHULLER
|
September 7, 2007 |
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BHIKHA AND ORS. Vs. FAQIR CHAND
|
July 11, 2007 |
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BHIKHAM CHAND AND OTHERS Vs. DEPUTY COMMISSIONER, GURDASPUR AND OTHERS
|
September 20, 2007 |
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BHIM GARG Vs. THE DEBT RECOVERY TRIBUNAL-II, CHANDIGARH
|
August 21, 2007 |
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BHIM SEN AND ORS. Vs. PAWAN KUMAR
|
October 5, 2007 |
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BHINDER SINGH Vs. THE ZILA PARISHAD AND ANR.
|
May 28, 2007 |
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BHIRA SINGH Vs. STATE OF HARYANA
|
July 27, 2007 |
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BHIWANI IMPROVEMENT TRUST Vs. SHANKAR
|
December 19, 2007 |
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BHOOR SINGH @ BALBIR SINGH Vs. HARDEV SINGH
|
February 12, 2007 |
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BHULA Vs. STATE OF HARYANA AND ORS.
|
July 9, 2007 |
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BHULLAR CONSTRUCTION COMPANY Vs. PUNJAB SMALL INDUSTRIES
|
March 20, 2007 |
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BHUPAI MAN DAMAI Vs. STATE OF PUNJAB
|
March 9, 2007 |
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BHUPESH KUMAR SHARMA Vs. MANOHAR KUMARI
|
January 23, 2007 |
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BHUPINDER KAUR Vs. STATE OF PUNJAB
|
October 16, 2007 |
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BHUPINDER KUMAR Vs. ANGREJ SINGH
|
March 23, 2007 |
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BHUPINDER SINGH Vs. PARGAT SINGH AND ANR.
|
October 4, 2007 |
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BHUPINDER SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF PUNJAB, POWER DEPARTMENT
|
November 14, 2007 |
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BHUPINDER SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1 AND ORS.
|
May 22, 2007 |
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BHUPINDER SINGH Vs. RAM NIWAS
|
April 23, 2007 |
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BHUPINDER SINGH Vs. MALIK SINGH MEHAR SINGH
|
November 14, 2007 |
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BHUPINDER SINGH Vs. B.S. SEKHON
|
January 17, 2007 |
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BHUPINDER SINGH CHAHAL Vs. STATE OF PUNJAB
|
September 17, 2007 |
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BHUPINDER SINGH SEKHON Vs. STATE OF PUNJAB AND OTHERS
|
May 15, 2007 |
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BHUPINDRA GRAM UDYOG SAMITI Vs. STATE OF PUNJAB
|
October 29, 2007 |
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BIHARI LAL Vs. SHUBH ISHYA DEVI
|
March 13, 2007 |
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BIJA RAM ALIAS BIJA Vs. RAJ KUMAR
|
May 30, 2007 |
|
BIJENDER KUMAR S/O JAGAN NATH Vs. KULBHUSHAN KAPOOR
|
November 21, 2007 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2007 |
|
BIKRAM SINGH Vs. STATE OF PUNJAB
|
October 11, 2007 |
|
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
July 4, 2007 |
|
BILLA (SURJIT SINGH) AND ORS. Vs. STATE OF PUNJAB
|
October 16, 2007 |
|
BIMAL KUMAR Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
BIMAL YADAV Vs. BHUSHAN KUMAR BANSAL
|
April 23, 2007 |
|
BIMLA Vs. JASMER SINGH
|
October 4, 2007 |
|
BIMLA RANI Vs. LAND ACQUISITION TRIBUNAL, KAPURTHALA
|
August 10, 2007 |
|
BINDER PAL KAUR Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
BINDER SINGH Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
BINDER SINGH Vs. BABU RAM
|
March 1, 2007 |
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BIPAN TALWAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 9, 2007 |
|
BIRU Vs. NANHI
|
May 14, 2007 |
|
BISHAN DASS CHELA SEWA DASS Vs. GRAM PANCHAYAT OF VILLAGE BAKHTARI AND OTHERS
|
August 16, 2007 |
|
BISWAJIT SAHA AND OTHERS Vs. B R AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY) AND OTHERS
|
May 9, 2007 |
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BOOTA RAM AND ANR. Vs. STATE OF PUNJAB
|
August 29, 2007 |
|
BOOTA SINGH Vs. OM PARKASH HARI CHAND
|
May 14, 2007 |
|
BRIJ BHAN GUPTA Vs. UNION OF INDIA (UOI) AND ANR.
|
February 14, 2007 |
|
BRIJ BHUSHAN TYAGI Vs. STATE OF HARYANA
|
August 22, 2007 |
|
BRIJ KISHORE Vs. SUMER CHAND
|
May 14, 2007 |
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BRIJ LAL Vs. COMMISSIONER UNDER THE WORKMAN S
|
March 30, 2007 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
March 7, 2007 |
|
BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 16, 2007 |
|
BUR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
September 11, 2007 |
|
BUTA RAM Vs. STATE OF HARYANA
|
March 22, 2007 |
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BUTA SINGH Vs. FINANCIAL COMMISSIONER
|
March 29, 2007 |
|
BUTA SINGH Vs. RAM SINGH
|
November 14, 2007 |
|
C C E , CHANDIGARH-II Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD
|
December 10, 2007 |
|
C.D. SHAD AND ORS. Vs. STATE OF PUNJAB
|
October 29, 2007 |
|
CAPT. A.K. MAHINDRA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 24, 2007 |
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CENTRAL BANK OF INDIA Vs. JAI KISHAN
|
April 25, 2007 |
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CENTRAL BOARD OF TRUSTEE Vs. RAGHAV FARM & RESORTS PVT LTD
|
October 3, 2007 |
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CENTURION BANK OF PUNJAB Vs. MAHESH LAL
|
August 6, 2007 |
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CHAJJU SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING
|
February 21, 2007 |
|
CHALTI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
|
October 9, 2007 |
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CHAMAN LAL GOYAL Vs. KAUR SINGH
|
November 6, 2007 |
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CHANAN SINGH Vs. SANTOKH SINGH
|
January 10, 2007 |
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CHANAN SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
|
May 16, 2007 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
January 8, 2007 |
|
CHANDAN Vs. LAKHI RAM
|
May 15, 2007 |
|
CHANDAN SINGH Vs. STATE OF HARYANA AND ORS.
|
December 19, 2007 |
|
CHANDER MOHAN SHARMA Vs. DEVI SHARMA
|
May 24, 2007 |
|
CHANDER MUKHI SHARMA Vs. RAJESH SOOD
|
September 18, 2007 |
|
CHANDER PAL SINGH Vs. STATE OF PUNJAB
|
May 21, 2007 |
|
CHANDGI Vs. JAI PARKASHA @ PARKASH
|
May 30, 2007 |
|
CHANDIMANDIR STONE CRUSHER Vs. NIRMALA DEVI
|
July 26, 2007 |
|
CHANDO DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 9, 2007 |
|
CHANDRO DEVI Vs. SURESH SHARMA
|
July 26, 2007 |
|
CHANDU RAM Vs. MUNICIPAL COMMITTEE
|
October 31, 2007 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
July 5, 2007 |
|
CHARAN SINGH Vs. TEHAL SINGH
|
March 20, 2007 |
|
CHARANJIT SINGH Vs. SUKHWINDER SINGH
|
March 16, 2007 |
|
CHARANJIT SINGH @ BITTU Vs. STATE OF PUNJAB
|
December 14, 2007 |
|
CHARNAMAT SINGH Vs. BAHADUR SINGH
|
August 17, 2007 |
|
CHATTAR SINGH Vs. STATE OF PUNJAB
|
September 5, 2007 |
|
CHET RAM Vs. GODAWARI
|
April 19, 2007 |
|
CHHAJJU Vs. RAGHBIR
|
April 25, 2007 |
|
CHHINDA Vs. STATE OF HARYANA
|
January 12, 2007 |
|
CHIMAN Vs. STATE OF HARYANA
|
March 13, 2007 |
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CHINDER PAL KAUR Vs. GULAB KAUR
|
March 26, 2007 |
|
CHIRANJI LAL Vs. STATE OF PUNJAB
|
February 7, 2007 |
|
CHIRANJI LAL GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 1, 2007 |
|
CHUNI LAL Vs. STATE OF HARYANA
|
May 29, 2007 |
|
CIT Vs. JAY BEE INDUSTRIES
|
September 20, 2007 |
|
CIT Vs. HERO CYCLES (P) LTD
|
December 21, 2007 |
|
CIT Vs. RAM KUMAR
|
January 22, 2007 |
|
CIT Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
February 13, 2007 |
|
CIT Vs. VINOD KUMAR GUPTA
|
February 28, 2007 |
|
CIT Vs. JIWAN SINGH PARSHOTAM DASS
|
January 17, 2007 |
|
CIT Vs. RAIS AHMED AND CO
|
August 10, 2007 |
|
CIT Vs. ANJU BHAYANA
|
August 13, 2007 |
|
CIT Vs. URMILA CHADHA
|
December 20, 2007 |
|
COLLECTOR OF THE DISTRICT KAPURTHALA AND ANR. Vs. KIDAR NATH AND ANR.
|
August 24, 2007 |
|
COMMISSIONER Vs. B.C. KATARIA, GENERAL MANAGER, DHILLON KOOL DRINKS AND BEVERAGES LIMITED
|
September 6, 2007 |
|
COMMISSIONER OF C EX , Vs. VARINDER AGRO CHEMICAL LTD
|
March 20, 2007 |
|
COMMISSIONER OF C EX , CHANDIGARH Vs. C N C COMERCIAL LTD
|
October 30, 2007 |
|
COMMISSIONER OF C EX , DELHI-III Vs. ELECTROLUX KELVINATOR LTD
|
November 16, 2007 |
|
COMMISSIONER OF C EX , DELHI-III Vs. INNOVATIVE TECH PACK LTD
|
May 11, 2007 |
|
COMMISSIONER OF C EX , DELHI-III Vs. NORTHERN MINERALS LTD
|
August 23, 2007 |
|
COMMISSIONER OF C EX , DELHI-III Vs. CAPARO MARUTI LTD
|
September 10, 2007 |
|
COMMISSIONER OF C EX , DELHI-IV Vs. SUPER AUTO (I) LTD
|
October 16, 2007 |
|
COMMISSIONER OF C EX , DELHI-V Vs. PURE RICE LTD
|
April 19, 2007 |
|
COMMISSIONER OF C EX , JALANDHAR Vs. PUNJAB CASTINGS (P) LTD
|
May 4, 2007 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. STEEL STRIPS LTD
|
August 19, 2007 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. PUNJAB EXPORTS
|
April 20, 2007 |
|
COMMISSIONER OF C EX , ROHTAK Vs. S B PACKAGING LTD
|
March 12, 2007 |
|
COMMISSIONER OF C. EX. Vs. BHARAT BOX FACTORY LTD.
|
March 1, 2007 |
|
COMMISSIONER OF C. EX. Vs. PFIZER LTD.
|
July 10, 2007 |
|
COMMISSIONER OF C. EX. Vs. OSAKA ALLOYS AND STEELS PVT. LTD.
|
January 21, 2007 |
|
COMMISSIONER OF C. EX. Vs. HAMCO INDUSTRIES PVT. LTD.
|
February 6, 2007 |
|
COMMISSIONER OF C. EX. Vs. SATISH METAL CO.
|
February 1, 2007 |
|
COMMISSIONER OF C. EX. Vs. MODI OIL AND GENERAL MILLS
|
January 22, 2007 |
|
COMMISSIONER OF C. EX., LUDHIANA Vs. BEST DYEING
|
October 29, 2007 |
|
COMMISSIONER OF C. EX., ROHTAK Vs. INDO DANE TEXTILE INDUSTRIES
|
October 12, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RANE NSK STEERING SYSTEMS LTD.
|
February 20, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SIGMA STEEL TUBES AND ANR.
|
August 16, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. OMKAR STEEL TUBES (P) LTD. AND ANR.
|
August 28, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. NACHIKETA PAPER LIMITED
|
October 4, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ALCATEL MODI NETWORK SYSTEM LIMITED
|
November 1, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. M H TEXTILES PVT LTD
|
August 20, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. POOJA FORGE LTD
|
November 19, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DR. LAL PATH LAB (P) LTD.
|
September 14, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE JALANDHAR Vs. CHIEF ENGINEER
|
April 16, 2007 |
|
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. MAX G B LTD
|
November 12, 2007 |
|
COMMISSIONER OF CUS , AMRITSAR Vs. ENKAY (INDIA) RUBBER CO PVT LTD
|
March 8, 2007 |
|
COMMISSIONER OF CUSTOMS AMRITSAR Vs. HARINDER SINGH
|
August 30, 2007 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. VALLABH DESIGN PRODUCTS
|
April 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAJIV BHATARA
|
August 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA ENGINEERING WORKS
|
August 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES (P) LTD
|
August 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K.C. MALHOTRA
|
July 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VIR KHANNA
|
July 19, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AIR CRAFT RADIO CORPORATION
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KULWANT INDUSTRIES
|
July 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. S.A. BUILDERS (P) LTD
|
May 16, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JEETA KHAN
|
January 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K.L. POSWAL
|
September 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JINDAL FINE INDUSTRIES
|
September 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VANAIK SPINNING MILLS LTD.
|
December 11, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MUNJAL CASTINGS
|
December 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. URMILA CHADHA
|
December 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SH. LAXMI NARAIN
|
December 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOMENT CORN. LTD.
|
May 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORTS LTD.
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HFCL INFOTEL LTD.
|
July 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SEMICONDUCTOR COMPLEX LTD
|
January 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. METALWAYS (P) LTD
|
February 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KULDIP INDUSTRIAL CORPORATION
|
April 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES (P) LTD.
|
March 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VARSHA GOYAL
|
July 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT MEDICAL STORE
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RIETA BISCUITS CO. (P) LTD.
|
August 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA STEEL INDUSTRIES & FLOUR MILLS
|
February 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SAT PAL AGGARWAL
|
February 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CONSTRUCTION CO.
|
March 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. AMRIK SINGH SURINDER SINGH
|
March 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAVI KUMAR
|
July 16, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LUDHIANA STEEL ROLL MILLS
|
September 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GURU NANAK MERCANTILE CO.
|
April 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAT GARG
|
April 19, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION LTD.
|
March 12, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT
|
February 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH BHAYANA
|
April 18, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BAWA SKIN COMPANY
|
July 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SANKALP WELFARE SOCIETY
|
August 14, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO-OPERATIVE BANK LTD.
|
July 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KHAZAN SINGH & BROS.
|
July 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. A.S. AULAKH
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SOOD HARVESTER
|
July 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. DHIMAN IRON & STEEL CO. (P) LTD.
|
July 25, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TOOLS & FORGINGS (P) LTD.
|
July 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MANOHAR LAL BHARDWAJ
|
July 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VICTOR CYCLES P. LTD.
|
July 25, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL MINING CO.
|
July 25, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LALLY MOTORS
|
August 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PARAMJIT KAUR
|
August 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. H.P. COTTON TEXTILE MILLS LTD.
|
August 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MANUFACTURING
|
January 16, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ AND SAN DEEPS LTD.
|
February 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GURDASPUR HARDOCHHANNI CO-OP. L/C SOCIETY
|
February 22, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH MAHEY
|
March 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BAKEMANS HOME PRODUCTS
|
September 19, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. UNIMAX LABORATORIES
|
July 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BANSAL ABHUSHAN BHANDAR
|
August 14, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KARANBIR SINGH
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR BHAGAT
|
July 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PICCADILY AGRO INDUSTRIES LTD.
|
August 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
|
May 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BAL KRISHAN JAGDISH CHAND
|
July 12, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K.D. PRABHAKAR (HUF)
|
August 14, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA LAND RECLAMATION DEVELOPMENT CORPORATION LTD
|
March 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ANUPAM KAPOOR
|
February 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ROHTAS
|
August 3, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HEMLA EMBROIDERY MILLS (P) LTD.
|
August 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH AND CO. P. LTD.
|
December 12, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHWINDER SINGH
|
July 26, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL CHHAJAN MAL
|
July 31, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR SEKHRI
|
October 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. DEEP NURSING HOME AND CHILDREN HOSPITAL
|
October 4, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. BALBIR SINGH
|
July 2, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GIAN CHAND LABOUR CONTRACTORS
|
November 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDIGARH INDUSTRIAL AND GENERAL DEVELOPMENT CORPORATION LTD.
|
November 1, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. LEADER VALVES LTD.
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SONAL BANSAL
|
December 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. VINOD KUMAR GUPTA
|
February 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ESS ESS KAY ENGG. CO. (P) LTD.
|
May 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE DHARIWAL
|
March 14, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR
|
January 22, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA RUBBER & CHEMICAL INDUSTRIES
|
July 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K.L. POSWAL
|
September 7, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JAY BEE INDUSTRIES
|
September 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JIWAN SINGH PARSHOTAM DASS
|
January 17, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GARDHARA SINGH
|
February 6, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MRS. ANJU BHAYANA
|
August 13, 2007 |
|
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AVON CYCLES P LIMITED
|
March 25, 2007 |
|
COMMISSIONER OF INCOME TAX I CHANDIGARH Vs. METAL PRODUCTS OF INDIA CHANDIGARH
|
March 23, 2007 |
|
COMMISSIONER OF INCOME TAX PANCHKULA Vs. HARYANA TOURISM CORPORATION LTD
|
April 16, 2007 |
|
COMMISSIONER OF INCOME TAX, AMRITSAR Vs. JOLLY ENGINEERS & CONTRACTORS
|
January 10, 2007 |
|
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MOTOROLA INDIA LTD.
|
October 3, 2007 |
|
COMMISSIONER OF INCOME TAX, JALANDHAR-II, JALANDHAR Vs. NAKODAR CO-OP. SUGAR MILLS LTD.
|
December 17, 2007 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. SMT. VIDYA DEVI AMLOH
|
February 1, 2007 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. BHAWANI PLYWOOD (P.) LTD.
|
July 6, 2007 |
|
COMMISSIONER OF INCOME TAX, ROHTAK Vs. HUKAM CHAND & SONS
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX-II, LUDHIANA Vs. HARNAM SINGH AND DARSHAN SINGH
|
March 15, 2007 |
|
COMMISSIONER OF INCOME TAX-III Vs. LAKHBIR SINGH
|
November 2, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SUNDER DASS SETIA
|
January 17, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. O.C.M. (INDIA) LTD.
|
January 11, 2007 |
|
COMMISSIONER OF WEALTH TAX Vs. AMAR SINGH
|
October 3, 2007 |
|
COMMISSIONER OF WEALTH TAX, ROHTAK Vs. HEMLA EMBRODERY MILLS (P.) LTD.
|
August 7, 2007 |
|
COMMISSIONER, CUSTOMS Vs. LEADER VALVES, LTD.
|
March 15, 2007 |
|
COMMR OF C EX Vs. CARRIER AIRCON LTD
|
October 19, 2007 |
|
COMMR OF C EX , CHANDIGARH-I Vs. KANDHARI BEVERAGES LTD
|
December 3, 2007 |
|
COMMR OF C EX , LUDHIANA Vs. AGGARWAL COTTON GINNING INDUSTRIES
|
February 23, 2007 |
|
COMMR. OF C. EX. Vs. PATIENT SERVICE CENTRE
|
October 4, 2007 |
|
COMMR. OF C. EX., JALANDHAR Vs. INTERNATIONAL TRACTORS LTD.
|
October 30, 2007 |
|
COMMSSIONER OF INCOME TAX Vs. HARYANA MINERALS LTD
|
August 8, 2007 |
|
COMMUNIST PARTY, ROPAR Vs. SANT SARAN BHALLA
|
March 28, 2007 |
|
COMPETENT ENGINEERS Vs. COMMISSIONER OF C EX , JALANDHAR
|
January 25, 2007 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF HARYANA AND ANR.
|
November 20, 2007 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
October 31, 2007 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
|
December 6, 2007 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
September 7, 2007 |
|
CROWN STEEL INDUSTRIES Vs. EXCISE AND TAXATION OFFICER AND ORS.
|
October 11, 2007 |
|
CT GROUP OF INSTITUTIONS Vs. STATE OF PUNJAB
|
November 13, 2007 |
|
CWT Vs. AMAR SINGH
|
October 3, 2007 |
|
D K MAHAJAN Vs. K L MALHOTRA
|
March 23, 2007 |
|
D S RAWAT Vs. STATE OF PUNJAB
|
February 7, 2007 |
|
D.K. ANGRISH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 21, 2007 |
|
DABWALI TRANSPORT CO. Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2007 |
|
DADRI EDUCATION SOCIETY THROUGH ITS PRESIDENT, SHRI RAM KISHAN GUPTA Vs. SHRI PYARE LAL SON OF SHRI JAGAN NATH, CASTE MAHAJAN
|
December 5, 2007 |
|
DADU DAYALU MAHA SABHA Vs. MEHANT RAM NIWAS CHELA MAHANT JAMNA DASS AND ORS.
|
May 8, 2007 |
|
DAI RAM AND OTHERS Vs. COMMISSIONER ROHTAK AND OTHERS
|
February 22, 2007 |
|
DALBARA SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
November 14, 2007 |
|
DALBIR KAUR Vs. MANJIT KAUR
|
October 31, 2007 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
September 25, 2007 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
DALBIR SINGH Vs. THE STATE OF HARYANA
|
April 28, 2007 |
|
DALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
|
January 22, 2007 |
|
DALIP SINGH Vs. FINANCIAL COMMISSIONER
|
November 6, 2007 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
May 10, 2007 |
|
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
October 18, 2007 |
|
DAMYANTI DEVI Vs. STATE OF HARYANA
|
February 14, 2007 |
|
DANIEL Vs. SECRETARY PUNJAB STATE ELECTRICITY BOARD
|
April 20, 2007 |
|
DANVANTI MUTUAL BENEFITS LIMITED Vs. STATE OF HARYANA
|
April 20, 2007 |
|
DARBAR PIR LAKH DATA Vs. NARINDERJIT KAUR AND ORS.
|
May 17, 2007 |
|
DARSHAN KUMARI Vs. STATE OF PUNJAB
|
February 28, 2007 |
|
DARSHAN LAL Vs. RAM PARSHAD
|
November 23, 2007 |
|
DARSHAN SINGH Vs. JAGRAJ SINGH
|
October 16, 2007 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
March 21, 2007 |
|
DARSHAN SINGH Vs. SURJIT SINGH
|
November 6, 2007 |
|
DARSHAN SINGH Vs. KARTAR SINGH
|
May 9, 2007 |
|
DARSHAN SINGH AND ORS. Vs. RAM CHAND
|
September 19, 2007 |
|
DARSHANA Vs. STATE OF PUNJAB AND OTHERS
|
May 15, 2007 |
|
DARSHANA DEVI Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
DARSHNA RANI Vs. BASHESHAR NATH TRUST
|
October 11, 2007 |
|
DAUALAT SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
January 25, 2007 |
|
DAULAT SINGH Vs. STATE OF PUNJAB
|
November 14, 2007 |
|
DAVINDER PRITPAL SINGH Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
DAVINDER SINGH Vs. KEWAL KRISHAN
|
May 25, 2007 |
|
DAVINDER SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 13, 2007 |
|
DAVINDER SINGH ALIAS BITU Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
DAYA NAND Vs. STATE OF HARYANA AND ANR.
|
January 9, 2007 |
|
DAYA NAND (THROUGH JAIL) Vs. STATE OF HARYANA
|
February 27, 2007 |
|
DAYANAND Vs. STATE OF HARYANA
|
March 14, 2007 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
September 14, 2007 |
|
DEEPAK Vs. STATE OF HARYANA
|
August 9, 2007 |
|
DEEPAK HANDA Vs. STATE OF HARYANA
|
March 19, 2007 |
|
DEEPAK SHARMA Vs. STATE OF PUNJAB
|
April 27, 2007 |
|
DEEPAK TALWAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
January 30, 2007 |
|
DELHI PUNJAB GOODS CARRIER PVT LTD Vs. BANK OF BARODA
|
November 29, 2007 |
|
DELTA INSECTICIDE LTD Vs. STATE OF HARYANA
|
March 16, 2007 |
|
DELTON CABLE EMPLOYEES UNION Vs. STATE OF HARYANA AND ANOTHER
|
November 28, 2007 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. EMBROCIA FARMS (P) LTD.
|
September 20, 2007 |
|
DEPUTY COMMISSIONER, MUKTSAR Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
|
September 13, 2007 |
|
DEPUTY GENERAL MANAGER, PUNJAB MANDI BOARD Vs. AGGARWAL ROLLER FLOUR MILLS
|
July 31, 2007 |
|
DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE Vs. RANDHIR SINGH, EX CONSTABLE NO 60
|
February 1, 2007 |
|
DES RAJ Vs. SITA DEVI
|
February 7, 2007 |
|
DESH BANDHU BHALLA Vs. DARSHANA RANI
|
July 25, 2007 |
|
DESH BHAGAT DENTAL COLLEGE AND HOSPITAL Vs. STATE OF PUNJAB
|
October 12, 2007 |
|
DESH RAJ Vs. STATE OF HARYANA
|
April 27, 2007 |
|
DEV RAJ Vs. PRESIDING OFFICER, LABOUR COURT, UT CHANDIGARH
|
October 11, 2007 |
|
DEVENDER Vs. STATE OF HARYANA
|
March 22, 2007 |
|
DEVENDER KUMAR Vs. HARI RAM MEHTA
|
April 16, 2007 |
|
DEVI CHAND Vs. THE STATE OF HARYANA
|
March 29, 2007 |
|
DEVI DAYAL Vs. STATE OF PUNJAB
|
December 4, 2007 |
|
DEVINDER SINGH Vs. MUKHTIAR SINGH
|
September 14, 2007 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
DEVINDER SINGH AND ORS. Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL-I AND ORS.
|
July 9, 2007 |
|
DEVINDERPAL Vs. STATE OF PUNJAB
|
August 21, 2007 |
|
DEVKI DEVI AND OTHERS Vs. GENERAL PUBLIC AND OTHERS
|
July 25, 2007 |
|
DHAN KAUR Vs. RAMESHWAR
|
December 4, 2007 |
|
DHAN SINGH Vs. SAJJAN AND ORS.
|
August 9, 2007 |
|
DHANNA SINGH Vs. BHAGWANT KAUR
|
May 11, 2007 |
|
DHANPATI DEVI Vs. GURBACHAN LAL
|
January 17, 2007 |
|
DHARAM PAL Vs. STATE OF HARYANA AND OTHER
|
February 1, 2007 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
May 29, 2007 |
|
DHARAM PAL Vs. HOSHIYAR SINGH
|
July 9, 2007 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
August 28, 2007 |
|
DHARAM PAUL Vs. MAINA DEVI
|
October 19, 2007 |
|
DHARAM SINGH Vs. KULDIP SINGH
|
October 1, 2007 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
December 21, 2007 |
|
DHARAMBIR AND ORS. Vs. OMAXE HOUSING AND DEVELOPERS LTD. AND ANR.
|
November 5, 2007 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
November 27, 2007 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
March 13, 2007 |
|
DHARAMPAL SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
April 17, 2007 |
|
DHARAMVIR KHOSLA Vs. UNION OF INDIA
|
March 26, 2007 |
|
DHARINDER KUMAR Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
DHARMENDER Vs. STATE OF HARYANA
|
October 15, 2007 |
|
DHARMENDRA SINGH AND ANR. Vs. THE DIRECTOR OF HIGHER EDUCATION AND ORS.
|
December 26, 2007 |
|
DHIAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 10, 2007 |
|
DHIAN SINGH Vs. SHEELA DEVI
|
November 21, 2007 |
|
DHIRA Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
DIDAR SINGH Vs. STATE OF HARYANA
|
February 6, 2007 |
|
DIDAR SINGH Vs. SINDER KAUR
|
October 10, 2007 |
|
DIDAR SINGH Vs. NIRMAL SINGH AND ORS.
|
August 17, 2007 |
|
DIDAR SINGH (DIED) (THROUGH HIS LRS., NAMELY HARBANS KAUR AND ORS.) Vs. JALANDHAR IMPROVEMENT TRUST
|
April 19, 2007 |
|
DIDAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
DIKSHA RANI Vs. DEEP CHAND
|
August 1, 2007 |
|
DILAWAR SINGH Vs. PANKAJ JOSHI
|
February 21, 2007 |
|
DILBAG SINGH Vs. STATE OF HARYANA
|
October 4, 2007 |
|
DILBAGH SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
August 29, 2007 |
|
DILBAGH SINGH Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
September 24, 2007 |
|
DILIP SINGH Vs. JAGDISH SINGH
|
May 22, 2007 |
|
DINA NATH Vs. THE FINANCIAL COMMISSIONER, REVENUE
|
August 1, 2007 |
|
DINESH Vs. STATE OF HARYANA
|
April 24, 2007 |
|
DINESH Vs. LAL SINGH
|
March 6, 2007 |
|
DINESH Vs. STATE OF HARYANA
|
April 28, 2007 |
|
DINESH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2007 |
|
DINESH MILK, FEROZEPUR JHIRKA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
May 15, 2007 |
|
DIRECTOR AND WARDEN OF FISHERIES, PUNJAB, CHANDIGARH Vs. SANT KAUR @ BASANT KAUR AND ANOTHER
|
August 14, 2007 |
|
DIRECTOR MAHARAJ AGARSEN MEDICAL RESEARCH AND EDUCATION SOCIETY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
|
November 16, 2007 |
|
DISTRICT MANAGER Vs. WORKMAN BHIRA RAM
|
August 28, 2007 |
|
DIVISIONAL FOREST OFFICER Vs. SARBATI AND ANR.
|
December 6, 2007 |
|
DIWAN CHAND Vs. KULDIP KUMAR MEHTA
|
December 3, 2007 |
|
DLF HOUSING AND CONSTRUCTION LTD. Vs. THE STATE OF HARYANA
|
May 28, 2007 |
|
DOONI CHAND Vs. STATE OF PUNJAB
|
August 2, 2007 |
|
DORAHA AGRO FOODS Vs. STATE OF PUNJAB AND ORS.
|
July 24, 2007 |
|
DR. BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 9, 2007 |
|
DR. GURCHARAN SINGH Vs. PUNJABI UNIVERSITY AND ORS.
|
February 22, 2007 |
|
DR. H.K. TEWARI Vs. THE PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
|
December 6, 2007 |
|
DR. HARDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 14, 2007 |
|
DR. KAMAL SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
May 1, 2007 |
|
DR. MANISH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 24, 2007 |
|
DR. PRIYA GARG Vs. STATE OF PUNJAB AND ORS.
|
July 11, 2007 |
|
DR. RAJ DULARI GARG, P.C.M.S.-II Vs. THE STATE OF PUNJAB AND ANR.
|
December 5, 2007 |
|
DR. RAJINDER SINGH RIKHI Vs. STATE OF PUNJAB AND ANR.
|
November 14, 2007 |
|
DR. SAHIB SINGH AND SONS THROUGH ITS PARTNER, MRS. DEEPA SAHIB SINGH Vs. MGF (INDIA) LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE SH. SANJEEV SHARMA
|
August 28, 2007 |
|
DR. SHOBHA RANI DHIMAN Vs. PUNJABI UNIVERSITY AND ORS.
|
December 13, 2007 |
|
DR. SWARAN SHARMA Vs. STATE OF HARYANA AND ANR.
|
August 29, 2007 |
|
DR. V.K. CHADHA AND ANR. Vs. SATNAM SINGH DUA AND ANR.
|
October 19, 2007 |
|
DR. VIJENDER SINGH RAPARIA Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2007 |
|
DURGA FURNITURE AND BODY BUILDERS PRODUCTION COOP Vs. REGISTRAR, COOP SOCIETIES AND ANR
|
April 28, 2007 |
|
E.C.E. INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
EKTA Vs. VISHAL SINGLA
|
December 19, 2007 |
|
ELECTRA (JAIPUR) LTD., JAIPUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 5, 2007 |
|
EMCO LTD Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
March 23, 2007 |
|
EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER ETC.
|
March 12, 2007 |
|
ER GURNAM SINGH BAJWA Vs. P S E B
|
November 1, 2007 |
|
ER INDERJIT SINGH BAJWA Vs. STATE OF PUNJAB AND ORS.
|
February 22, 2007 |
|
ESCOTEL MOBILE COMMUNICATION LTD. Vs. STATE OF HARYANA
|
July 20, 2007 |
|
ESCOTEL MOBILE COMMUNICATIONS LTD. Vs. THE STATE OF HARYANA AND ORS.
|
July 5, 2007 |
|
EX. HEAD CONSTABLE TARA SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2007 |
|
EXECUTIVE ENGINEER Vs. RAMDHARI
|
December 6, 2007 |
|
EXECUTIVE ENGINEER H U D A Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
July 5, 2007 |
|
EXECUTIVE ENGINEER NO. 2, HUDA AND ORS. Vs. SH. SURESH AND ANR.
|
July 9, 2007 |
|
EXECUTIVE ENGINEER, HARYANA STATE AGRICULTURE MARKETING BOARD, PANIPAT Vs. RAVINDER SINGH KADYAN
|
December 7, 2007 |
|
EXECUTIVE OFFICER, MUNICIPAL COUNCIL Vs. SARABJIT BHANDARI
|
August 31, 2007 |
|
FALCON TEXTILES LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
March 21, 2007 |
|
FAQIR CHAND Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
FAQIR SINGH Vs. STATE OF PUNJAB
|
February 9, 2007 |
|
FATEH CHAND Vs. MAHANT DWARKA DASS CHELA MAHANT KARAM PARKASH, MOHATMIM DERA SMADH BABA GIANI
|
August 1, 2007 |
|
FCS SOFTWARE SOLUTIONS LTD. Vs. LA MEDICAL DEVICES LTD.
|
October 15, 2007 |
|
FIRM BOMBAY TRADING COMPANY Vs. BIMLA DEVI
|
May 31, 2007 |
|
FIX AND FIT TOOLS INTERNATIONAL Vs. PUNJAB FINANCIAL CORPORATION AND ANR.
|
November 1, 2007 |
|
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERMENT INDUSTRIAL
|
October 31, 2007 |
|
FRIENDS EXPORTS Vs. JT DIR GENERAL OF FOREIGN TRADE, LUDHIANA
|
May 30, 2007 |
|
G S RANA Vs. F C I
|
March 29, 2007 |
|
G.K. GAMBHIR Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
G.K. TRADERS, ALWALPUR AND ANOTHER Vs. SARVJIT SINGH SODHI
|
March 2, 2007 |
|
G.R. INDUSTRIES PVT. LTD. Vs. PUNJAB FINANCIAL CORPORATION
|
April 30, 2007 |
|
GAGANDEEP SINGH Vs. PUNJAB TECHNICAL UNIVERSITY
|
September 17, 2007 |
|
GAJE SINGH Vs. SMT. NARESHO
|
September 5, 2007 |
|
GAJJAN SINGH Vs. VIRSA SINGH
|
March 28, 2007 |
|
GAJRAJ Vs. KARAMJEET SINGH
|
September 18, 2007 |
|
GANESH Vs. STATE OF HARYANA
|
March 22, 2007 |
|
GANESHA Vs. STATE OF HARYANA
|
January 12, 2007 |
|
GANGA DAN Vs. STATE OF HARYANA
|
December 14, 2007 |
|
GANGA RAM Vs. STATE OF PUNJAB AND ANOTHER
|
July 18, 2007 |
|
GANGA SINGH Vs. MEWA SINGH
|
October 31, 2007 |
|
GARG STEEL Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
|
February 22, 2007 |
|
GAURAV CHOPRA Vs. STATE OF HARYANA
|
April 20, 2007 |
|
GAURAV GARG Vs. PAWAN KUMAR
|
March 16, 2007 |
|
GAURAV KAPOOR Vs. STATE OF HARYANA
|
April 24, 2007 |
|
GAYATRI ENGG. CO. Vs. INDIAN OIL CORPORATION LTD.
|
July 25, 2007 |
|
GCS COMPUTER TECH. PVT. LTD. Vs. STATE OF HARYANA
|
May 31, 2007 |
|
GEETA CHOPRA ALIAS SANGITA Vs. MADAN LAL
|
July 10, 2007 |
|
GENERAL MANAGER PUNJAB ROADWAYS Vs. GURDEV SINGH
|
July 24, 2007 |
|
GENERAL MANAGER, HARYANA ROADWAYS HISAR DEPOT, HISAR Vs. RAGHUBIR SINGH
|
October 11, 2007 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, TARN TARAN Vs. SARDAR MASIH & ANOTHER
|
March 14, 2007 |
|
GHANSHYAM DASS Vs. STATE BANK OF PATIALA
|
December 21, 2007 |
|
GIAN CHAND Vs. LACHMAN DASS
|
May 9, 2007 |
|
GIAN CHAND Vs. BALDEV RAJ
|
February 23, 2007 |
|
GIAN DEVI Vs. NARENDER KUMAR AHUJA
|
April 27, 2007 |
|
GIAN KAUR AND OTHERS Vs. UNION OF INDIA
|
July 23, 2007 |
|
GIAN PARKASH SOOD Vs. BRIJ LAL TILAK RAJ
|
December 7, 2007 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
May 28, 2007 |
|
GIAN SINGH Vs. SUKHWINDER KAUR
|
November 23, 2007 |
|
GIAN SINGH Vs. ATMA SINGH
|
April 18, 2007 |
|
GIANI RAM Vs. OMPATI
|
October 29, 2007 |
|
GINNI DEVI Vs. UNION OF INDIA
|
February 5, 2007 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
January 23, 2007 |
|
GIREESH KUMAR Vs. GOVERNMENT OF INDIA
|
November 27, 2007 |
|
GOBINDER SINGH Vs. JASPAL KAUR AND ORS.
|
October 31, 2007 |
|
GOEL DIE CAST LTD. Vs. COMMISSIONER OF INCOME TAX (APPEALS)
|
April 20, 2007 |
|
GOLI Vs. GRAM PANCHAYAT
|
February 14, 2007 |
|
GOMTI Vs. PURSHOTAM
|
July 23, 2007 |
|
GOPAL KRISHAN Vs. GENERAL PUBLIC
|
April 18, 2007 |
|
GOYAL FURNACE (P) LTD Vs. STATE OF PUNJAB
|
October 5, 2007 |
|
GRAM PANCHAYAT Vs. COMMISSIONER, AMBALA DIVISION
|
April 20, 2007 |
|
GRAM PANCHAYAT Vs. JAGDISH CHAND
|
August 7, 2007 |
|
GRAM PANCHAYAT FATTUWALA Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
GRAM PANCHAYAT LAKHOWAL KHURD Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB AND OTHERS
|
February 12, 2007 |
|
GRAM PANCHAYAT OF VILLAGE FATEHABAD THROUGH ITS SARPANCH SHRI BEWA SINGH Vs. SHIROMANI GURDWARA PARBANDAK COMMITTEE AND ORS.
|
August 8, 2007 |
|
GRAM PANCHAYAT, VILL. PAHARIPUR Vs. DIDAR SINGH
|
January 15, 2007 |
|
GRAM VIKAS SABHA, BARNALA KALAN Vs. PUNJAB WAKF BOARD
|
April 16, 2007 |
|
GUGAN Vs. STATE OF HARYANA
|
September 18, 2007 |
|
GUJARAT AMBUJA CEMENTS LTD. AND ORS. Vs. THE STATE OF HARYANA
|
August 30, 2007 |
|
GUJRI ALIAS BIMLA Vs. LILLU ALIAS MOHAN LAL
|
December 21, 2007 |
|
GULSHAN KUMAR Vs. KRISHNA WATI
|
March 26, 2007 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
August 30, 2007 |
|
GURBACHAN KAUR Vs. MOHINDER KUMAR
|
March 28, 2007 |
|
GURBACHAN SINGH Vs. MARKET COMMITTEE DERA BABA NANAK
|
March 23, 2007 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
GURBACHAN SINGH Vs. PUNJABI UNIVERSITY AND OTHERS
|
February 22, 2007 |
|
GURBACHAN SINGH JAGGI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2007 |
|
GURBAJ SINGH ALIAS BAJA Vs. STATE OF HARYANA
|
March 6, 2007 |
|
GURBAKHASH SINGH Vs. JOINT DIRECTOR PANCHAYAT AND OTHERS
|
May 31, 2007 |
|
GURBAKSHISH SINGH Vs. PUNJAB STATE AGRICULTURAL PRODUCE MARKETING BOARD
|
March 26, 2007 |
|
GURBAX SINGH (DIED) THROUGH LRS. Vs. KARNAIL SINGH
|
September 19, 2007 |
|
GURBAX SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 19, 2007 |
|
GURBHEJ SINGH Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
GURCHARAN KAUR Vs. TILAK RAJ
|
October 16, 2007 |
|
GURCHARAN NARANG Vs. THE STATE BANK OF INDIA AND ORS.
|
December 21, 2007 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
March 22, 2007 |
|
GURCHARAN SINGH ALIAS CHARNA Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
GURDAS SINGH Vs. DALBIR SINGH
|
April 18, 2007 |
|
GURDAYAL Vs. SANT LAL
|
February 7, 2007 |
|
GURDEEP KAUR Vs. TARSEM SINGH
|
November 16, 2007 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
March 17, 2007 |
|
GURDEEP SINGH Vs. DERA GOSSIAN
|
September 11, 2007 |
|
GURDEV SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
July 30, 2007 |
|
GURDEV SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 9, 2007 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 26, 2007 |
|
GURDIAL CHAND SHARMA Vs. SATISH MAHENDRU
|
November 22, 2007 |
|
GURDIAL KAUR Vs. DALBIR SINGH
|
January 25, 2007 |
|
GURDIAL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
July 10, 2007 |
|
GURDIAL SINGH Vs. HAZURA SINGH
|
August 6, 2007 |
|
GURDIAL SINGH Vs. RAJESHWAR DAYAL
|
October 10, 2007 |
|
GURDIAL SINGH, Vs. STATE OF PUNJAB AND ORS.
|
November 5, 2007 |
|
GURDIP KAUR Vs. MANOJ KUMAR
|
July 24, 2007 |
|
GURDIP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 10, 2007 |
|
GURDWARA SHAHID BABA SANGAT SINGH Vs. SURINDER KAUR
|
October 15, 2007 |
|
GURINDER KAUR Vs. SUB DIVISIONAL MAGISTRATE AND ORS.
|
December 19, 2007 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 2007 |
|
GURINDER SINGH Vs. BHUPINDER KAUR
|
December 5, 2007 |
|
GURJANT SINGH Vs. THE STATE OF PUNJAB
|
September 5, 2007 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
May 21, 2007 |
|
GURJIT KAUR Vs. HAKAM SINGH
|
April 24, 2007 |
|
GURJIT SINGH Vs. AMRINDER SINGH
|
May 10, 2007 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
November 19, 2007 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
July 31, 2007 |
|
GURMAIL SINGH @ MELA Vs. STATE OF PUNJAB
|
March 6, 2007 |
|
GURMEET KAUR Vs. STATE OF HARYANA
|
July 4, 2007 |
|
GURMEET KAUR DHILLON Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
|
April 3, 2007 |
|
GURMEET SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING
|
January 9, 2007 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 7, 2007 |
|
GURMEET SINGH Vs. FINANCIAL COMMISSIONER
|
May 29, 2007 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 8, 2007 |
|
GURMEET SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
March 1, 2007 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
August 13, 2007 |
|
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 10, 2007 |
|
GURMUKH SINGH Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYATS
|
December 4, 2007 |
|
GURNAM BINDRA SINGH Vs. H.I.S GREWAL, DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL
|
May 31, 2007 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
April 23, 2007 |
|
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 10, 2007 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
September 28, 2007 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
GURPAL SINGH SON OF LATE SHRI GANDA SINGH SON OF HARI SINGH AND BARINDER SINGH SON OF GURPAL SINGH Vs. BALJIT SINGH SON OF JAGJIT SINGH SON OF HARGOBIND SINGH AND ORS.
|
August 31, 2007 |
|
GURPARTAP SINGH Vs. RAJINDER KUMAR
|
May 28, 2007 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
April 23, 2007 |
|
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
GURSHARANJIT SINGH Vs. STATE OF PUNJAB
|
February 5, 2007 |
|
GURTEJ SINGH Vs. VIJAY KUMAR
|
August 24, 2007 |
|
GURUDEV OVERSEAS LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
November 21, 2007 |
|
H K TEWARI Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS
|
December 6, 2007 |
|
H.C. DAYA RAM AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 18, 2007 |
|
H.M.T. LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
|
October 8, 2007 |
|
HAJRA Vs. BASHIR AHMED
|
May 9, 2007 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
January 12, 2007 |
|
HAKAM SINGH Vs. FINANCIAL COMMISSIONER
|
September 12, 2007 |
|
HAKIKAT RAI Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
April 5, 2007 |
|
HANS RAJ Vs. ANIL SACHDEVA
|
April 18, 2007 |
|
HANS RAJ Vs. BANTA RAM
|
August 10, 2007 |
|
HANS RAJ ARORA Vs. DISTRICT RED CROSS SOCIETY AND ANR.
|
May 7, 2007 |
|
HANUMAN Vs. STATE OF HARYANA
|
April 4, 2007 |
|
HANUMAN Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
|
November 15, 2007 |
|
HAR LAL Vs. COLLECTOR
|
March 20, 2007 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
March 13, 2007 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
November 15, 2007 |
|
HARBANS LAL Vs. PARDIP KUMAR
|
September 18, 2007 |
|
HARBANS LAL KHULLAR Vs. HARBHAJAN SINGH
|
February 5, 2007 |
|
HARBANS SINGH Vs. SOWINDER KAUR
|
February 5, 2007 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 12, 2007 |
|
HARBANS SINGH Vs. THE FINANCIAL COMMISSIONER, APPEALS-I, PUNJAB
|
May 8, 2007 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 1, 2007 |
|
HARBHAJAN ALIAS BHAJJI Vs. HARYANA STATE
|
April 18, 2007 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
HARBHAJAN KAUR Vs. BALDEV SINGH
|
October 4, 2007 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
HARBHAJAN SINGH Vs. JOGINDER SINGH
|
March 29, 2007 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
HARBINDER SINGH DHILON Vs. UNION TERRITORY
|
July 25, 2007 |
|
HARCHARAN SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD & ANOTHER
|
March 26, 2007 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
July 12, 2007 |
|
HARDEV SINGH Vs. SATNAM KAUR
|
January 12, 2007 |
|
HARDEV SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
August 2, 2007 |
|
HARDEV SINGH Vs. HARDAYAL
|
April 4, 2007 |
|
HARDWARI Vs. STATE OF HARYANA
|
February 28, 2007 |
|
HARDWARI Vs. STATE OF HARYANA
|
February 7, 2007 |
|
HARDWARI LAL Vs. HINDUSTAN MACHINE TOOLS LIMITED AND ANR.
|
February 28, 2007 |
|
HARI CHAND Vs. KAUSHALYA DEVI ETC.
|
April 30, 2007 |
|
HARI JAI SINGH Vs. JATINDER MOHAN BAJAJ
|
May 23, 2007 |
|
HARI KRISHAN Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
HARI LAL Vs. STATE OF PUNJAB
|
February 23, 2007 |
|
HARI RAJ SINGH Vs. PIARA SINGH
|
March 12, 2007 |
|
HARI RAM AND ORS. Vs. STATE OF HARYANA
|
April 2, 2007 |
|
HARI SINGH Vs. LAND ACQUISITION COLLELCTOR
|
December 10, 2007 |
|
HARI SINGH @ BHURIA Vs. STATE OF HARYANA
|
March 2, 2007 |
|
HARINDERPAL SINGH Vs. STATE OF PUNJAB
|
August 24, 2007 |
|
HARJINDER SINGH Vs. SUKHDEV KAUR
|
September 27, 2007 |
|
HARJIT KAUR Vs. KARTAR KAUR
|
April 3, 2007 |
|
HARJIT KAUR Vs. JASWINDER SINGH BHOGAL
|
December 6, 2007 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
November 26, 2007 |
|
HARMANBIR SINGH Vs. STATE OF PUNJAB
|
October 29, 2007 |
|
HARMESH LAL Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
HARMINDER SINGH Vs. PUNJAB AND SIND BANK
|
October 15, 2007 |
|
HARMINDER SINGH AND ANR. Vs. STATE BANK OF INDIA
|
September 24, 2007 |
|
HARMIT SINGH Vs. UNION TERRITORY, CHANDIGARH
|
July 25, 2007 |
|
HARNAM DASS Vs. STATE OF PUNJAB
|
August 24, 2007 |
|
HARNAM SINGH Vs. BALWINDER SINGH
|
July 12, 2007 |
|
HARNEK SINGH Vs. KANSI RAM
|
November 16, 2007 |
|
HARNEK SINGH S/O LATE KAKA SINGH Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
HARPAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
October 15, 2007 |
|
HARPAL SINGH Vs. ASST. COLLECTOR, 2ND GRADE
|
January 30, 2007 |
|
HARPAL SINGH Vs. STATE OF U T CHANDIGARH
|
March 28, 2007 |
|
HARPAL SINGH Vs. SUKHDEV SINGH
|
April 23, 2007 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 23, 2007 |
|
HARPHOOL SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
September 19, 2007 |
|
HARPREET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
September 17, 2007 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
November 17, 2007 |
|
HARPREET SINGH Vs. STATE OF HARYANA
|
August 31, 2007 |
|
HARPREET SINGH SON OF GURDIAL SINGH Vs. PUNJAB AND SIND BANK
|
May 16, 2007 |
|
HARSH BALA TALWAR Vs. PUNJAB UNIVERSITY, CHANDIGARH
|
September 11, 2007 |
|
HARUN AND ANOTHER Vs. THE STATE OF HARYANA
|
September 20, 2007 |
|
HARYANA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
|
September 6, 2007 |
|
HARYANA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
|
July 3, 2007 |
|
HARYANA FINANCIAL CORPORATION Vs. KULWANT KAUR
|
March 16, 2007 |
|
HARYANA FOREST DEVELOPMENT CORPORATION, HISAR AND ANOTHER Vs. RAJBIR SINGH AND ANOTHER
|
February 1, 2007 |
|
HARYANA SHEET GLASS LIMITED Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
March 23, 2007 |
|
HARYANA STATE Vs. BALWAN SINGH
|
April 4, 2007 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. SATNARAIN AND ANR.
|
January 24, 2007 |
|
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION FEDERATION LTD , PANCHKULA (HAFED) Vs. PRESIDING OFFICER
|
October 19, 2007 |
|
HARYANA STATE ELECTRICITY BOARD Vs. R D GOYAL
|
March 28, 2007 |
|
HARYANA STATE ELECTRICITY BOARD STEEL STRUCTURE FABRICATION WORKSHOP Vs. ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE
|
March 23, 2007 |
|
HARYANA STATE ELECTRICITY BOARD, STEEL STR FAB WORKSHOP Vs. ACC & CE
|
March 23, 2007 |
|
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR, COURT GURGAON
|
November 16, 2007 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, GURGAON
|
December 5, 2007 |
|
HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ANR. Vs. LT. COL. HOSHIAR SINGH
|
December 6, 2007 |
|
HARYANA VIDYUT PRASARAN NIGAM Vs. LAJWANTI
|
September 10, 2007 |
|
HASHMAT Vs. MOHAMMAD
|
March 30, 2007 |
|
HAWA SINGH Vs. PUNJAB NATIONAL BANK
|
September 20, 2007 |
|
HAZARI AND OTHERS Vs. COLLECTOR, ROHTAK AND OTHERS
|
August 22, 2007 |
|
HAZARI LAL Vs. HARYANA KHADI & VILLAGE INDS. BOARD
|
April 17, 2007 |
|
HC SODHI LAL Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
HEERA SINGH Vs. STATE OF HARYANA
|
March 13, 2007 |
|
HEM CHANDER Vs. STATE OF HARYANA
|
February 12, 2007 |
|
HEMANT KUMAR VASHISHT Vs. BEENA JAI
|
March 12, 2007 |
|
HET RAM Vs. PEPSU ROAD TRANSPORT CORPN. AND ORS.
|
September 6, 2007 |
|
HIMMAT SINGH Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
HINDUSTAN MACHINE TOOLS LTD Vs. LAJWANTI
|
July 11, 2007 |
|
HIRA LAL ALIAS BAWA RAM Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
HIRA NAND KHANDUJA Vs. STATE OF HARYANA
|
March 15, 2007 |
|
HIRDEY RAM Vs. JAI BHAGWAN
|
January 31, 2007 |
|
HISAR CEMENT PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
November 22, 2007 |
|
HOUSING BOARD HARYANA Vs. BHAG SINGH
|
September 19, 2007 |
|
HOUSING BOARD HARYANA Vs. SURESH
|
November 16, 2007 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
February 19, 2007 |
|
HUKAM SINGH AND ANOTHER Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
|
February 12, 2007 |
|
IDRISH Vs. STATE OF HARYANA
|
May 15, 2007 |
|
ILYAS Vs. STATE OF HARYANA
|
May 22, 2007 |
|
IN RE: NIRANJAN SINGH KARTAR SINGH FORGINGS P. LTD. Vs. STATE
|
December 14, 2007 |
|
IN RE: PRAKASH INDUSTRIES LTD. Vs. STATE
|
August 23, 2007 |
|
INAYAT MASHIH Vs. GRAM PANCHAYAT BOHLI
|
March 26, 2007 |
|
INCOME TAX OFFICER Vs. SOM DUTT
|
September 19, 2007 |
|
INDER PAL Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
INDER SAIN AND OTHERS Vs. KESHO LAL
|
February 14, 2007 |
|
INDER SINGH Vs. THE STATE OF PUNJAB
|
August 9, 2007 |
|
INDER SINGH KATARIA Vs. KEDAR NATH
|
April 16, 2007 |
|
INDER SINGH KATARIA Vs. KEDAR NATH AND ANR.
|
May 16, 2007 |
|
INDER VIKRAM SINGH Vs. DR. HARINDER PAL SINGH
|
October 1, 2007 |
|
INDERAWATI Vs. RATTAN
|
July 4, 2007 |
|
INDERJIT Vs. DAYA RAM
|
July 3, 2007 |
|
INDERJIT MEHTA CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA (UOI) AND ANR.
|
August 6, 2007 |
|
INDERJIT SINGH Vs. STATE OF HARYANA
|
July 20, 2007 |
|
INDERJIT SINGH Vs. GURJANT SINGH
|
January 15, 2007 |
|
INDERJIT SINGH WASU Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2007 |
|
INDERPREET KAUR Vs. STATE OF PUNJAB
|
October 12, 2007 |
|
INDERPREET KAUR Vs. STATE OF PUNJAB
|
March 15, 2007 |
|
INDERPREET SINGH Vs. GURU GOBIND SINGH COLLEGE
|
October 31, 2007 |
|
INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA
|
April 18, 2007 |
|
INDIAN SULPHACID INDS. LTD. Vs. UNION OF INDIA
|
September 5, 2007 |
|
INDIAN SULPHACID INDUSTRIES LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 11, 2007 |
|
INDIRA GOEL Vs. ASHOK SINGH
|
August 8, 2007 |
|
INDO GERMAN FABS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 21, 2007 |
|
INDRA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
|
December 7, 2007 |
|
INDRASAN PARSAD Vs. PRESIDING OFFICER AND ANR.
|
November 16, 2007 |
|
INFOTECH 2000 INDIA LIMITED Vs. STATE OF PUNJAB
|
January 24, 2007 |
|
INSPECTOR BHIM SINGH Vs. STATE OF HARYANA
|
March 30, 2007 |
|
IPCA LABORATORIES LTD. Vs. S.K. MEHTA
|
May 28, 2007 |
|
IQBAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 23, 2007 |
|
IQBAL SINGH Vs. STATE OF HARYANA
|
March 29, 2007 |
|
ISHAM SINGH Vs. TARA DEVI
|
April 24, 2007 |
|
ISHAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2007 |
|
ISHWAR Vs. CHANDER BHAN AND ANR.
|
July 31, 2007 |
|
ISHWAR CHAND AND ORS. Vs. JAI PARKASH AND ORS.
|
April 24, 2007 |
|
ISHWAR DAYAL Vs. RAM RICHPAL
|
April 18, 2007 |
|
ISHWAR PARKASH Vs. COMMISSIONER OF INCOME TAX
|
December 13, 2007 |
|
ITO Vs. SOM DUTT PROPRIETOR
|
September 19, 2007 |
|
J D CHANDNA Vs. UNION OF INDIA AND ANOTHER
|
August 28, 2007 |
|
J.C. KHANDELWAL Vs. MITTAL COTTON GINNING AND PROCESSING FACTORY
|
October 16, 2007 |
|
J.C.T. ELECTRONICS LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
|
August 7, 2007 |
|
J.K. SEDHA Vs. STATE OF HARYANA
|
May 2, 2007 |
|
J.P.S. SANDHU Vs. PATIALA AUTO ENTERPRISES
|
November 28, 2007 |
|
J.S. DAHIYA Vs. CHATAR SINGH AND ORS.
|
August 3, 2007 |
|
J.S. KHORANA Vs. SMT. RAJESH CHAUDHARY
|
April 17, 2007 |
|
JABIR KAUR Vs. KULJIT SINGH BHATIA
|
August 29, 2007 |
|
JAGAN NATH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, CANAL CIRCLE, LUDHIANA AND OTHERS
|
May 21, 2007 |
|
JAGAT NARAIN ALIAS KAKA Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
JAGAT SINGH Vs. JEET SINGH
|
March 30, 2007 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
April 23, 2007 |
|
JAGAT SINGH Vs. KISHAN DASS
|
October 29, 2007 |
|
JAGBIR Vs. STATE OF HARYANA
|
October 1, 2007 |
|
JAGDEEP SODHI Vs. SUBHASH CHAND
|
May 14, 2007 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
JAGDEV SINGH Vs. DARSHAN SINGH
|
January 17, 2007 |
|
JAGDISH Vs. RAJWANTI
|
October 5, 2007 |
|
JAGDISH Vs. STATE OF HARYANA
|
April 30, 2007 |
|
JAGDISH Vs. SHIV KUMAR
|
August 9, 2007 |
|
JAGDISH AND ANOTHER Vs. SHIV KUMAR
|
February 5, 2007 |
|
JAGDISH CHAND SHARMA Vs. STATE OF HARYANA
|
November 12, 2007 |
|
JAGDISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
September 11, 2007 |
|
JAGDISH PARSHAD Vs. STATE OF HARYANA
|
July 25, 2007 |
|
JAGDISH RAI Vs. HARYANA FINANCIAL CORPORATION
|
November 13, 2007 |
|
JAGDISH RAJ Vs. SURINDER KUMAR
|
March 21, 2007 |
|
JAGDISH SINGH AND GURBAX SINGH Vs. PUNJAB STATE WARE HOUSING CORPORATION
|
December 5, 2007 |
|
JAGDISH SINGH WALIA AND ANR. Vs. KHALSA HIGHER SECONDARY SCHOOL, BATALA
|
October 15, 2007 |
|
JAGIR SINGH Vs. PRITAM SINGH
|
July 5, 2007 |
|
JAGIR SINGH BHULLAR Vs. UNION OF INDIA (UOI) AND ORS.
|
December 21, 2007 |
|
JAGJIT KAUR Vs. RAVINDER SINGH KALSI
|
November 29, 2007 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
May 15, 2007 |
|
JAGJIT SINGH Vs. NARINDER PAL
|
February 8, 2007 |
|
JAGJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 31, 2007 |
|
JAGJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
October 11, 2007 |
|
JAGJIT SINGH PURI Vs. HARI DEV BANSAL
|
December 5, 2007 |
|
JAGMOHAN SINGH ALIAS JAGO Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
JAGPALI Vs. PARAMJIT
|
July 27, 2007 |
|
JAGRAJ SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
March 14, 2007 |
|
JAGRUP SINGH AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
October 11, 2007 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 6, 2007 |
|
JAGSIT SINGH Vs. STATE OF PUNJAB
|
September 17, 2007 |
|
JAGTAR SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
|
September 5, 2007 |
|
JAGTAR SINGH Vs. JHABBAR SINGH
|
August 17, 2007 |
|
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 30, 2007 |
|
JAI BHAGWAN PRASHAR Vs. STATE OF HARYANA AND ANOTHER
|
May 4, 2007 |
|
JAI CHAND Vs. BAG CHAND
|
August 1, 2007 |
|
JAI CHAND Vs. STATE OF HARYANA
|
July 23, 2007 |
|
JAI HIND, EX-CLERK Vs. THE STATE OF PUNJAB AND ORS.
|
May 9, 2007 |
|
JAI KISHAN Vs. STATE OF HARYANA
|
March 20, 2007 |
|
JAI KUMAR AND OTHERS Vs. STATE OF HARYANA
|
March 2, 2007 |
|
JAI LAL Vs. GIRDHARI
|
April 20, 2007 |
|
JAI NARAIN Vs. SATYA NARAIN AND ORS.
|
August 27, 2007 |
|
JAI NARAYAN Vs. INCOME TAX OFFICER
|
August 13, 2007 |
|
JAI PARKASH Vs. SANTOSH
|
March 26, 2007 |
|
JAI PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 3, 2007 |
|
JAI SHREE AGRO IND LTD Vs. COMMISSIONER OF C EX , DELHI-V
|
September 11, 2007 |
|
JAI SINGH Vs. MAN SINGH
|
July 23, 2007 |
|
JAI SINGH Vs. SUKHJIT KAUR
|
July 23, 2007 |
|
JAI SINGH Vs. STATE OF HARYANA
|
January 31, 2007 |
|
JAIBIR SINGH Vs. STATE OF HARYANA
|
March 15, 2007 |
|
JAIDEV BENIWAL Vs. STATE OF HARYANA
|
March 9, 2007 |
|
JAININDER JAIN Vs. STATE OF HARYANA
|
February 14, 2007 |
|
JALANDHAR IMPROVEMENT TRUST Vs. HARBANS KAUR
|
March 7, 2007 |
|
JALANDHAR IMPROVEMENT TRUST Vs. TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWN IMPROVEMENT TRUST, JALANDHAR
|
March 14, 2007 |
|
JAMBA EXPORTS Vs. COMMISSIONER OF CUSTOMS
|
April 3, 2007 |
|
JAMNA DEVI Vs. SURESH KUMAR
|
August 31, 2007 |
|
JANARDHAN UPADHYAY Vs. THE STATE OF PUNJAB
|
February 28, 2007 |
|
JANDA ALIAS JANDU Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
JANESHWAR DUTT Vs. SANJIV KUMAR
|
March 14, 2007 |
|
JANG SINGH Vs. STATE OF PUNJAB
|
October 18, 2007 |
|
JANG SINGH @ JANGI Vs. STATE OF PUNJAB
|
February 21, 2007 |
|
JANGIR KAUR Vs. MOHINDER SINGH
|
May 23, 2007 |
|
JANGIR SINGH Vs. DALBARA SINGH AND ORS.
|
May 15, 2007 |
|
JARANT SINGH Vs. SUKHJINDER SINGH
|
September 5, 2007 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
September 25, 2007 |
|
JARNAIL SINGH Vs. STATE
|
November 29, 2007 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
December 18, 2007 |
|
JARNAIL SINGH Vs. MUNICIPAL CORPORATION, JALANDHAR
|
May 1, 2007 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 23, 2007 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
September 7, 2007 |
|
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 28, 2007 |
|
JASBIR KAUR @ PINKY Vs. HARJINDER SINGH
|
August 14, 2007 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
May 11, 2007 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
September 7, 2007 |
|
JASBIR SINGH & ORS. Vs. SHARDA ARORA & ORS.
|
October 30, 2007 |
|
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 8, 2007 |
|
JASBIR SINGH BANSAL Vs. CHANDIGARH HOUSING BOARD
|
January 18, 2007 |
|
JASBIR SINGH GILL @ DIMPA Vs. THE ELECTION COMMISSION OF INDIA
|
February 22, 2007 |
|
JASMER SINGH Vs. STATE OF PUNJAB
|
September 26, 2007 |
|
JASMINDER SINGH Vs. PRABHJINDER KAUR
|
September 10, 2007 |
|
JASPAL Vs. STATE OF HARYANA
|
March 30, 2007 |
|
JASVINDER Vs. RAKHI RAM
|
March 22, 2007 |
|
JASVIR KAUR Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
July 16, 2007 |
|
JASWANT KAUR Vs. GURBAX SINGH
|
March 19, 2007 |
|
JASWANT KAUR Vs. EXTRA ASSISTANT COLONISATION OFFICER
|
December 11, 2007 |
|
JASWANT SINGH Vs. GURLABH KAUR AND OTHERS.
|
April 23, 2007 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 28, 2007 |
|
JASWANT SINGH Vs. MUKHTIAR SINGH
|
May 4, 2007 |
|
JASWANT SINGH Vs. THE STATE OF HARYANA
|
July 23, 2007 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
November 6, 2007 |
|
JASWINDER KAUR Vs. HARVINDER SINGH
|
November 28, 2007 |
|
JASWINDER KUMAR Vs. SIMLA BAI
|
April 23, 2007 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
JASWINDER SINGH BHUI Vs. ADDITIONAL REGISTRAR (C) COOPERATIVE SOCIETIES AND ORS.
|
November 16, 2007 |
|
JASWINDER SINH Vs. STATE OF PUNJAB
|
October 16, 2007 |
|
JATI RAM Vs. DHARAM SINGH
|
October 10, 2007 |
|
JATINDER KUMAR Vs. PREETY @ SUMAN BHATI
|
November 14, 2007 |
|
JATINDER KUMAR JAIN Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
JATINDER SINGH ALIAS BANTI Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
JATINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
September 11, 2007 |
|
JAWAHAR LAL Vs. JAI NARAIN
|
September 6, 2007 |
|
JEETO @ SMT. MANJIT KAUR Vs. UNION OF INDIA
|
July 17, 2007 |
|
JHIMERHERI COOPERATIVE L AND C SOCIETY LTD Vs. STATE OF HARYANA
|
March 23, 2007 |
|
JINDAL PIPE STORE Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
JINDAL STRIPS LIMITED AND ANR. Vs. STATE OF HARYANA AND ORS.
|
March 14, 2007 |
|
JIT SINGH Vs. NACHHATAR SINGH
|
May 4, 2007 |
|
JIT SINGH AND ANR. Vs. THE PUNJAB STATE CO-OPERATIVE AND ANR.
|
November 15, 2007 |
|
JITENDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 30, 2007 |
|
JOGA SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
March 29, 2007 |
|
JOGINDER Vs. THE STATE OF HARYANA
|
August 8, 2007 |
|
JOGINDER AND ANR. Vs. STATE OF HARYANA
|
March 2, 2007 |
|
JOGINDER KAUR Vs. STATE OF HARYANA
|
March 26, 2007 |
|
JOGINDER KISHORE PURI Vs. DR. BHAGWAN DASS
|
September 10, 2007 |
|
JOGINDER KUMAR MAHAJAN Vs. DR. ASHOK ADHLAKHA AND ORS.
|
May 8, 2007 |
|
JOGINDER KUMAR MAHAJAN Vs. ASHOK ADHLAKHA
|
May 18, 2007 |
|
JOGINDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
July 6, 2007 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
March 28, 2007 |
|
JOGINDER PAL SHARMA Vs. STATE OF U T CHANDIGARH
|
March 13, 2007 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 5, 2007 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 4, 2007 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 30, 2007 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 28, 2007 |
|
JOGINDER SINGH Vs. ARVINDER KAUR
|
November 17, 2007 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 19, 2007 |
|
JOGINDER SINGH Vs. MUNICIPALITY BARETA
|
January 31, 2007 |
|
JOGINDER SINGH @ KALA Vs. STATE OF PUNJAB
|
February 9, 2007 |
|
JOGINDER SINGH AND OTHERS Vs. MANAGING DIRECTOR, PEPSU ROADWAYS TRANSPORT CORPORATION AND ANOTHER
|
May 31, 2007 |
|
JOGINDER SINGH AND SHAKTI KUMAR Vs. STATE OF HARYANA
|
November 21, 2007 |
|
JOGINDRO Vs. STATE OF HARYANA
|
December 19, 2007 |
|
JOHNSON MATTHEY INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
November 27, 2007 |
|
JUGAL KISHORE Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2007 |
|
JUGAL KISHORE AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
October 13, 2007 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
February 22, 2007 |
|
JYOTI SARUP MITTAL Vs. BHEI GROUP HOUSING
|
March 16, 2007 |
|
K K PURI Vs. KRISHNA PURI
|
September 17, 2007 |
|
K.C.S. BHATI Vs. STATE OF HARYANA
|
November 30, 2007 |
|
K.D. SHARMA AND ANR. Vs. RAMESH CHANDER
|
August 28, 2007 |
|
K.K. CHIBBER CONSTRUCTION Vs. THE CHIEF MANAGING DIRECTOR, NATIONAL HYDROELECTRIC POWER CORPORATION LTD. AND ORS.
|
April 16, 2007 |
|
K.K. RESORTS PVT. LTD. Vs. CHANDIGARH ADMINISTRATION
|
May 31, 2007 |
|
K.N. DWIVEDI Vs. STATE OF PUNJAB
|
November 2, 2007 |
|
KABUL SINGH AND ORS. Vs. GIAN CHAND AND ORS.
|
October 3, 2007 |
|
KAILASH CHAND Vs. STATE OF HARYANA
|
March 26, 2007 |
|
KAKO Vs. RAM SARUP GARG
|
July 18, 2007 |
|
KAMAL INDER PAL SINGH Vs. UNION OF INDIA AND OTHERS
|
July 23, 2007 |
|
KAMAL KISHORE Vs. STATE OF PUNJAB
|
January 23, 2007 |
|
KAMALJIT @ BILLA Vs. SOHAN SINGH AND ORS.
|
March 5, 2007 |
|
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
January 24, 2007 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
KAMLA DEVI Vs. STATE OF HARYANA
|
March 16, 2007 |
|
KAMLESH ALIAS KUBRA Vs. STATE OF HARYANA
|
February 14, 2007 |
|
KAMLESH KUMARI Vs. UNION OF INDIA
|
July 4, 2007 |
|
KAMS LEATHERWARE LTD Vs. PUNJAB NATIONAL BANK
|
May 29, 2007 |
|
KANAK RAM AND ORS. Vs. CHANAN SINGH AND ORS.
|
January 30, 2007 |
|
KANDHARA SINGH Vs. STATE OF PUNJAB
|
July 23, 2007 |
|
KANDHARI BEVERAGES (P) LTD. AND ANR. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 12, 2007 |
|
KANTA GUPTA Vs. STATE OF HARYANA AND ANOTHER
|
October 5, 2007 |
|
KANTA RANI Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
KANWAL SINGH Vs. BHOTI AND OTHERS
|
July 31, 2007 |
|
KANWAR PAL Vs. PRESIDENT, INDUSTRIAL TRIBUNAL
|
October 5, 2007 |
|
KANWAR PAL & ANOTHER Vs. JYOTI RAM & OTHERS
|
May 16, 2007 |
|
KANWAR SINGH Vs. MANAGING DIRECTOR, PUNJAB LAND DEV & RECLAMATION CORPN AND ANOTHER
|
September 14, 2007 |
|
KANWAR SINGH Vs. DHUPINDER SINGH, MANAGING DIRECTOR
|
July 4, 2007 |
|
KANWARJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
July 16, 2007 |
|
KAPIL DEV Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
KAPOOR ENTERPRISES Vs. STATE OF PUNJAB AND ORS.
|
March 6, 2007 |
|
KARAM NATH Vs. GURBUX SINGH JUNEJA
|
September 21, 2007 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
July 25, 2007 |
|
KARAM SINGH Vs. JOGINDER KAUR
|
September 17, 2007 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
March 15, 2007 |
|
KARAM SINGH Vs. JASWANT SINGH
|
November 28, 2007 |
|
KARAM SINGH SAINI Vs. STATE OF PUNJAB
|
January 15, 2007 |
|
KARAMBIR SINGH Vs. MUNICIPAL COUNCIL, THANESAR
|
February 6, 2007 |
|
KARAMJIT KAUR SHARMA Vs. KENDRIYA VIDYALYA SANGATHAN, NEW DELHI COMMISSIONER
|
September 11, 2007 |
|
KARAN SINGH Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
KARAN SINGH MAHARANA Vs. ASSISTANT GENERAL MANAGER (HRD), ORIENTAL BANK OF COMMERCE, NEW DELHI
|
August 20, 2007 |
|
KARAN SOOD Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 20, 2007 |
|
KARNAIL SINGH Vs. BISHAN SINGH
|
November 14, 2007 |
|
KARNAIL SINGH RANDHAWA Vs. JAGIR KAUR AND ORS.
|
November 23, 2007 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2007 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
KARTAR SINGH Vs. JOGINDER SINGH
|
March 29, 2007 |
|
KARTAR SINGH Vs. GURDIAL SINGH
|
November 6, 2007 |
|
KARTAR SINGH & CO. Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 30, 2007 |
|
KARTARO Vs. FINANCIAL COMMISSIONER
|
March 23, 2007 |
|
KASHMIR KAUR Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
March 12, 2007 |
|
KASHMIR SINGH Vs. GURMEJ SINGH
|
July 30, 2007 |
|
KASHMIR SINGH, ASSTT Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
|
December 18, 2007 |
|
KASHMIRI DEVI Vs. VIKRAM SINGH
|
December 21, 2007 |
|
KAUR SINGH Vs. STATE OF PUNJAB
|
February 1, 2007 |
|
KAUR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 23, 2007 |
|
KAUSHALYA DEVI Vs. STATE OF HARYANA
|
December 11, 2007 |
|
KAUSHALYA RANI Vs. SHAM LAL
|
August 30, 2007 |
|
KEC METALLICS PVT. LTD Vs. HARYANA STATE POLLUTION CONTROL BOARD
|
December 14, 2007 |
|
KEHAR SINGH Vs. ASHOK KUMAR
|
November 28, 2007 |
|
KEHAR SINGH Vs. STATE OF PUNJAB
|
March 12, 2007 |
|
KESHAV PARSAD Vs. CHANDIGARH ADMN.
|
May 9, 2007 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
January 10, 2007 |
|
KEWAL KUMARI Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
KEWAL RAM Vs. KRISHAN KUMAR
|
October 5, 2007 |
|
KEWAL SINGH Vs. JAGJIT SINGH
|
September 20, 2007 |
|
KHALSA BEEJ BHANDAR Vs. STATE OF PUNJAB
|
January 30, 2007 |
|
KHAN CHAND Vs. STATE OF HARYANA
|
December 11, 2007 |
|
KHAZAN SINGH Vs. UNION OF INDIA
|
March 23, 2007 |
|
KHAZAN SINGH Vs. PUNJAB STATE
|
March 16, 2007 |
|
KHAZANCHI LAL ISHWAR CHAND Vs. MARKET COMMITTEE, BARWALA, DISTRICT HISSAR
|
July 25, 2007 |
|
KHETA RAM Vs. STATE OF HARAYANA
|
March 21, 2007 |
|
KHUSHMINDER SINGH Vs. HARBHAJAN KAUR
|
July 30, 2007 |
|
KHUSHPREET SINGH Vs. STATE OF PUNJAB
|
October 18, 2007 |
|
KIRAN JYOTI Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
KIRAN OVERSEAS EXPORTS LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA AND ORS.
|
October 16, 2007 |
|
KIRAN SETHI Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
KIRPAL SINGH Vs. VIPIN KUMAR
|
October 31, 2007 |
|
KIRPAL SINGH Vs. BANK OF INDIA
|
November 19, 2007 |
|
KIRPAL SINGH Vs. SGPC
|
September 26, 2007 |
|
KIRPAL SINGH Vs. SATISH KUMAR SABHARWAL
|
April 23, 2007 |
|
KIRPAL SINGH RANDHAWA Vs. STATE OF PUNJAB AND ORS.
|
January 10, 2007 |
|
KISHAN CHAND Vs. SATYA DEVI
|
July 11, 2007 |
|
KISHAN SINGH Vs. SUCHA SINGH
|
September 17, 2007 |
|
KISHNA RAM Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
KISHORE Vs. STATE OF HARYANA
|
March 21, 2007 |
|
KISHORE LAL L/H OF LATE SHRI RAM RATTAN DORAHA Vs. COMMISSIONER OF INCOME
|
January 11, 2007 |
|
KISHORI Vs. STATE OF HARYANA
|
September 25, 2007 |
|
KITAB SINGH Vs. STATE OF HARYANA
|
March 28, 2007 |
|
KNITTEX OVERSEAS PVT LTD Vs. STATE BANK OF PATIALA
|
October 30, 2007 |
|
KRISHAN CHANDER Vs. UNION OF INDIA
|
December 19, 2007 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 12, 2007 |
|
KRISHAN KUMAR Vs. BHUSHAN PARKASH
|
September 26, 2007 |
|
KRISHAN KUMAR Vs. CIVIL JUDGE
|
October 3, 2007 |
|
KRISHAN KUMAR Vs. SUNIL KUMAR
|
March 28, 2007 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
March 5, 2007 |
|
KRISHAN KUMAR AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
May 30, 2007 |
|
KRISHAN KUMAR GOEL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
July 6, 2007 |
|
KRISHAN LAL Vs. PHOOL SINGH
|
July 26, 2007 |
|
KRISHAN LAL Vs. UNION OF INDIA
|
May 15, 2007 |
|
KRISHAN LAL Vs. JAGDISH KUMAR
|
August 24, 2007 |
|
KRISHAN LAL SOOD Vs. SHARDA SHARMA
|
October 8, 2007 |
|
KRISHNA Vs. BRIJ LAL ETC
|
November 6, 2007 |
|
KRISHNA DEVI Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
KRISHNA RANI Vs. STATE OF HARYANA
|
October 17, 2007 |
|
KULBHUSHAN JAIN Vs. STATE OF HARYANA
|
August 13, 2007 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
May 11, 2007 |
|
KULBIR SINGH AND COMPANY Vs. CHIEF ADMINISTRATOR, HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
|
September 27, 2007 |
|
KULBIR SINGH UBEROI Vs. KUMAR INDUSTRIES
|
February 7, 2007 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
KULDEEP KAUSHIK Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
October 10, 2007 |
|
KULDEEP KUMAR ALIAS BITTU Vs. STATE OF PUNJAB
|
May 14, 2007 |
|
KULDEEP SINGH Vs. GURJIT SINGH AND ORS.
|
March 26, 2007 |
|
KULDEEP SINGH Vs. GRAM PANCHAYAT, VILLAGE JASSARAN
|
April 23, 2007 |
|
KULDEEP SINGH Vs. UNION OF INDIA
|
September 14, 2007 |
|
KULDEEP SINGH Vs. GURDIAL SINGH ALIAS DIAL SINGH
|
July 3, 2007 |
|
KULDIP BABBAR Vs. STATE
|
January 22, 2007 |
|
KULDIP RAJ MAHAJAN Vs. HUKAM CHAND
|
December 5, 2007 |
|
KULDIP SINGH Vs. SOHAN SINGH
|
August 27, 2007 |
|
KULDIP SINGH Vs. MALIK SINGH CHEEMA, LEHMBER SINGH AND PAL SINGH
|
August 21, 2007 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
KULRAJ RAI Vs. STATE OF PUNJAB AND OTHERS
|
October 31, 2007 |
|
KULTAR SINGH Vs. PRITAM SINGH
|
April 16, 2007 |
|
KULWANT KAUR Vs. SHASHI KANTA AIRI
|
December 4, 2007 |
|
KULWANT KAUR Vs. MOHAN SINGH
|
May 21, 2007 |
|
KULWANT RAI Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
March 13, 2007 |
|
KULWANT SINGH Vs. JASWINDER SINGH
|
July 26, 2007 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 2, 2007 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 3, 2007 |
|
KULWINDER PAL Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
November 16, 2007 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
August 8, 2007 |
|
KUMBH DASS Vs. STATE OF PUNJAB
|
December 4, 2007 |
|
KUSUM RANI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 13, 2007 |
|
L. MURUGAPPAN Vs. STATE OF PUNJAB
|
May 22, 2007 |
|
L. MURUGAPPAN Vs. STATE OF PUNJAB
|
January 10, 2007 |
|
LABH KAUR Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
LACHHMAN Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB AND OTHERS
|
February 12, 2007 |
|
LACHHMAN Vs. THE JOINT DIRECTOR, PANCHAYATS, PUNJAB
|
March 28, 2007 |
|
LACHHMAN SINGH Vs. ANITA DEVI
|
March 6, 2007 |
|
LACHMAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2007 |
|
LAKHA SINGH Vs. STATE OF HARYANA
|
October 16, 2007 |
|
LAKHA SINGH ALIAS LAKHVINDER SINGH Vs. THE STATE OF PUNJAB
|
April 25, 2007 |
|
LAKHBIR KAUR, Vs. STATE OF PUNJAB
|
April 27, 2007 |
|
LAKHI RAM Vs. HAWA SINGH AND ORS.
|
October 30, 2007 |
|
LAKHU SINGH Vs. UDAY SINGH
|
August 29, 2007 |
|
LAKHWINDER KAUR Vs. KULJINDER SINGH
|
March 26, 2007 |
|
LAKHWINDER KAUR Vs. GURMAIL SINGH
|
March 8, 2007 |
|
LAKHWINDER SINGH ALIAS KAMAL Vs. VIVEK RANI AND ANR.
|
November 5, 2007 |
|
LAKHWINDER SINGH ALIAS LAKHA Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
LAKHWINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
August 20, 2007 |
|
LAKSHMI POLYFAB Vs. UNION TERRITORY OF CHANDIGARH AND ANR.
|
November 1, 2007 |
|
LAL CHAND Vs. SUKHWINDER SINGH DHILLON
|
January 30, 2007 |
|
LAL CHAND (DEAD) THROUGH HIS L.RS. AND ORS. Vs. BALKAR SINGH (DEAD) THROUGH HIS L.RS. AND ORS.
|
May 25, 2007 |
|
LAL CHAND SAINI, Vs. UNION OF INDIA (UOI) AND ORS.
|
September 21, 2007 |
|
LAL KUMAR Vs. SURINDER KUMAR GARG AND ANR.
|
October 30, 2007 |
|
LAL SINGH Vs. THE STATE OF PUNJAB
|
March 8, 2007 |
|
LALIT KUMAR Vs. JOGINDER SINGH AUTHI
|
January 29, 2007 |
|
LAVKESH Vs. STATE OF HARYANA
|
March 16, 2007 |
|
LAXMI PIPES PVT. LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 5, 2007 |
|
LAYALLPUR KHALSA COLLEGE Vs. PRESIDING OFFICER, STATE COLLEGES TRIBUNAL AND ANR.
|
March 12, 2007 |
|
LEELA DEVI Vs. HARYANA VIDYUT PRASARAN AND OTHERS
|
November 26, 2007 |
|
LEELA SINGH AND ANR. Vs. STATE OF PUNJAB
|
March 7, 2007 |
|
LEKH RAJ SINGH Vs. STATE OF PUNJAB
|
March 23, 2007 |
|
LIBERTY GROUP MARKETING DIVISION Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2007 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. INCOME TAX OFFICER, PATIALA
|
December 11, 2007 |
|
LILU RAM Vs. SOHNI
|
October 10, 2007 |
|
LILU RAM ALIAS ROHTASH Vs. STATE OF HARYANA
|
March 23, 2007 |
|
LOK RAM AND ANOTHER Vs. MURTI SHRI SHIVJI MAHARAJ JI AND OTHERS
|
May 25, 2007 |
|
LOVEPREET KAUR Vs. STATE OF PUNJAB
|
December 14, 2007 |
|
LT. COL. YOUDHVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
December 6, 2007 |
|
LUGGA SINGH Vs. STATE OF PUNJAB
|
August 21, 2007 |
|
LVL INFRASTRUCTURE LIMITED Vs. C.B.I.
|
August 20, 2007 |
|
M.P. HALLAN Vs. STATE BANK OF INDIA AND ORS.
|
December 20, 2007 |
|
M.U.S. MARKETING PVT. LTD. Vs. STATE OF PUNJAB AND ANR.
|
December 10, 2007 |
|
M/S YOGESH TRACTORS Vs. M/S ESHMA TRACTORS
|
January 19, 2007 |
|
M/S. MONTE INTERNATIONAL THROUGH MR. KULBHUSHAN GOYAL Vs. COMMISSIONER OF INCOME TAX, RISHI NAGAR, LUDHIANA
|
August 20, 2007 |
|
M/S. RAJ KUMAR VIJAY KUMAR AND ANR. Vs. PAWAN KUMAR
|
December 12, 2007 |
|
MAA SARASWATI EDUCATION SOCIETY Vs. STATE OF HARYANA
|
October 18, 2007 |
|
MAAN SINGH Vs. NANAKSAR ASHRAM
|
March 22, 2007 |
|
MADAN BASSI Vs. MUNICIPAL CORPORATION
|
March 29, 2007 |
|
MADAN LAL Vs. AJIT SINGH
|
April 20, 2007 |
|
MADAN LAL @ BALWANT SINGH Vs. STATE OF HARYANA
|
November 19, 2007 |
|
MADAN ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 10, 2007 |
|
MADHU BALA Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
MADHUBALA Vs. MURTI DEVI
|
December 4, 2007 |
|
MADHUR INDUSTRIES Vs. PUNJAB NATIONAL BANK ETC.
|
September 13, 2007 |
|
MAHA RAM Vs. RAKESH AND ANR.
|
August 23, 2007 |
|
MAHA SINGH Vs. DIRECTOR, CONSOLIDATION, HARYANA
|
March 1, 2007 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
March 28, 2007 |
|
MAHABIR AND ORS. Vs. STATE OF HARYANA
|
April 24, 2007 |
|
MAHANDA Vs. STATE OF PUNJAB
|
March 15, 2007 |
|
MAHANT CHANDER DASS Vs. PROMILA ISHER
|
April 23, 2007 |
|
MAHANT LAL Vs. ANISHI LAL
|
January 15, 2007 |
|
MAHANT PHAGAN SINGH Vs. MANJEET KAUR
|
March 12, 2007 |
|
MAHANT SAROWAR NATH Vs. AMAR NATH PARDESI
|
April 18, 2007 |
|
MAHANT SATNAM SINGH Vs. STATE OF PUNJAB
|
April 3, 2007 |
|
MAHANT VIJAY MUNI Vs. GRAM PANCHAYAT OF VILLAGE BAMBELI AND ORS.
|
September 12, 2007 |
|
MAHARAJ SINGH Vs. SHAKUNTALA JHAKU
|
September 18, 2007 |
|
MAHARISHI DAYA NAND UNIVERSITY, ROHTAK Vs. SUDESH KUMARI, SENIOR CLERK, GRADE II
|
March 2, 2007 |
|
MAHARISHI DAYANAND UNIVERSITY ROHTAK Vs. YAG DUTT
|
March 22, 2007 |
|
MAHAVIR Vs. STATE OF HARYANA
|
April 27, 2007 |
|
MAHAVIR PVC PIPES PRIVATE LTD Vs. STATE OF HARYANA
|
April 17, 2007 |
|
MAHAVIR SINGH Vs. RATTAN SINGH
|
October 24, 2007 |
|
MAHENDER Vs. BALBIR
|
April 16, 2007 |
|
MAHENDER SINGH Vs. JOINT COMMISSIONER OF CUSTOMS
|
May 1, 2007 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
March 16, 2007 |
|
MAHENDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS
|
April 18, 2007 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
July 20, 2007 |
|
MAHESH KAPOOR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
July 16, 2007 |
|
MAHINDER PAL DOGRA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.
|
May 23, 2007 |
|
MAHINDER PAL GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
May 24, 2007 |
|
MAJOR J K BATRA RETD Vs. PREM TAGRA
|
April 24, 2007 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 8, 2007 |
|
MAJOR SINGH Vs. SURINDRA ENGINEERING CO LTD AND OTHERS
|
March 14, 2007 |
|
MAJOR SINGH Vs. STATE OF HARYANA
|
January 15, 2007 |
|
MAJOR SINGH, SECY. OF M/S. BADIALA COOP. AGRI. SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
May 14, 2007 |
|
MAKHAN SINGH Vs. STATE OF HARYANA
|
July 17, 2007 |
|
MAKRA Vs. STATE OF HARYANA
|
January 29, 2007 |
|
MALKEET SINGH Vs. SATWANT SINGH
|
May 15, 2007 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
MALKIAT SINGH Vs. CHARAN KAUR
|
April 16, 2007 |
|
MALKIAT SINGH Vs. STATE OF HARYANA
|
August 16, 2007 |
|
MALKIAT SINGH AND ORS. Vs. PANJAB UNIVERSITY AND ORS.
|
February 23, 2007 |
|
MALKIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 11, 2007 |
|
MALOOK CHAND Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
MAMAN RAM Vs. KULDIP AND OTHERS
|
January 18, 2007 |
|
MAMTA Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
MAMTA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 6, 2007 |
|
MAN SINGH Vs. SHYAM MURARI
|
August 30, 2007 |
|
MAN SINGH Vs. STATE OF HARYANA
|
March 23, 2007 |
|
MANAGING COMMITTEE GURU HARGOBIND KHALSA COLLEGE Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2007 |
|
MANAGING COMMITTEE, KHALSA HIGH SCHOOL Vs. PRESIDING OFFICER, SCHOOLS TRIBUNAL, PUNJAB AND OTHERS
|
November 26, 2007 |
|
MANDEEP ARORA AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
December 17, 2007 |
|
MANDEEP KAUR Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
March 16, 2007 |
|
MANGAL SINGH Vs. HARDIAL SINGH
|
May 14, 2007 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
August 28, 2007 |
|
MANGALIA Vs. SANTOSH KUMARI
|
September 13, 2007 |
|
MANGAT RAM Vs. PREM NATH
|
December 11, 2007 |
|
MANI LAL Vs. STATE OF PUNAJAB
|
August 28, 2007 |
|
MANI RAM AND ANOTHER Vs. THE STATE OF HARYANA
|
November 21, 2007 |
|
MANINDER KAUR Vs. GURINDER SINGH DHILLON
|
October 19, 2007 |
|
MANISHA GUPTA Vs. PUNJABI UNIVERSITY AND ANR.
|
September 6, 2007 |
|
MANJEET KAUR Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
MANJEET SINGH @ MANOJ AND ANOTHER Vs. STATE OF HARYANA
|
March 6, 2007 |
|
MANJINDER KAUR Vs. KULDEEP SINGH
|
March 12, 2007 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
MANJIT KUMAR KHOSLA Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2007 |
|
MANJIT LAL SETHI Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 28, 2007 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 23, 2007 |
|
MANJIT SINGH Vs. MALKIAT SINGH
|
May 1, 2007 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 2007 |
|
MANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 13, 2007 |
|
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 12, 2007 |
|
MANJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
November 27, 2007 |
|
MANJU Vs. AMIT HOODA
|
November 12, 2007 |
|
MANJU & ANOTHER Vs. STATE OF PUNJAB
|
May 8, 2007 |
|
MANMOHAN SINGH Vs. ANJALI BHAWRA
|
October 29, 2007 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
MANOHAR LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
March 6, 2007 |
|
MANOHAR LAL SANGHI Vs. JASWANT RAI AHUJA
|
August 13, 2007 |
|
MANOHAR SINGH DHILLON Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 12, 2007 |
|
MANPHOOL (SINCE DECEASED) AND JAGAN Vs. STATE OF HARYANA
|
March 5, 2007 |
|
MANPHOOL SINGH SHASTRI Vs. HARYANA FINANCIAL CORPORATION AND ORS.
|
September 25, 2007 |
|
MANPREET KAUR AND OTHERS Vs. PUNJAB UNIVERSITY AND OTHERS
|
April 16, 2007 |
|
MANPREET KAUR DHALIWAL Vs. STATE OF PUNJAB
|
March 2, 2007 |
|
MANPREET SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB AND OTHERS
|
March 8, 2007 |
|
MANWINDER RANI Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2007 |
|
MARATHAN COOP GROUP HOUSING SOCIETY LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 20, 2007 |
|
MASTAN SINGH Vs. STATE OF PUNJAB
|
October 15, 2007 |
|
MATTO Vs. NAINO
|
September 5, 2007 |
|
MAX ESTATES LIMITED Vs. MALSI ESTATES LIMITED
|
January 18, 2007 |
|
MAYA DEVI Vs. STATE OF PUNJAB
|
October 3, 2007 |
|
MAYA DEVI Vs. ROHTASH SINGH
|
October 5, 2007 |
|
MAYA ENTERPRISES Vs. JOINT DIRECTOR, D R I , LUDHIANA
|
February 27, 2007 |
|
MAYA RANI DASS Vs. STATE OF HARYANA
|
March 20, 2007 |
|
MAYOR WORLD SCHOOL Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2007 |
|
MEENA Vs. STATE OF HARYANA
|
March 29, 2007 |
|
MEENA Vs. KANWARJIT SINGH
|
November 28, 2007 |
|
MEENA Vs. STATE OF HARYANA
|
October 11, 2007 |
|
MEENA KUMARI Vs. GENERAL PUBLIC
|
January 19, 2007 |
|
MEENA RANI Vs. SHAM LAL
|
November 21, 2007 |
|
MEENA SHARMA Vs. RAMA SHARMA
|
July 11, 2007 |
|
MEENAKSHI SHARMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY AND ANR.
|
August 20, 2007 |
|
MEENAKSHI SIDANA Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2007 |
|
MEHAM CO OPERATIVE SUGAR MILLS LTD Vs. NATIONAL HEAVY ENGINEERING CO OPERATIVE LTD
|
March 23, 2007 |
|
MEHAR SINGH Vs. MOHINDER PAL
|
August 23, 2007 |
|
MEHRAJ HUSSAIN Vs. U T ADMINISTRATION AND ANR
|
September 5, 2007 |
|
MEWA SINGH Vs. OM PARKASH AGGARWAL
|
April 20, 2007 |
|
MEWA SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 30, 2007 |
|
MEWA SINGH (RETD) (DRIVER) Vs. CHAIRMAN, P R T C AND OTHERS
|
August 23, 2007 |
|
MIAN MOHINDER SINGH Vs. PUNJAB STATE
|
August 1, 2007 |
|
MIDHA RAM Vs. STATE OF PUNJAB AND ORS.
|
December 18, 2007 |
|
MILKHA SINGH Vs. NIRMAL SINGH
|
September 11, 2007 |
|
MILKHA SINGH Vs. STATE OF PUNJAB
|
May 2, 2007 |
|
MINNY THIND Vs. BIMLA DEVI
|
January 24, 2007 |
|
MISHRA SINGH Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
MITHLESH KUMARI Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
MITTAL ALLOYS AND STEELS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2007 |
|
MITTAL CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 20, 2007 |
|
MITTAR SAIN Vs. MUNICIPAL COMMITTEE, SADHAURA
|
May 23, 2007 |
|
MOHAMMAD SADIQ ALIAS MOHAMMAD RAFIQ Vs. STATE OF HARYANA
|
August 20, 2007 |
|
MOHAN DASS Vs. HARYANA URBAN DEV. AUTHORITY
|
May 8, 2007 |
|
MOHAN LAL Vs. AMRIK SINGH
|
October 19, 2007 |
|
MOHAN LAL Vs. RAM KUMAR AND ANR.
|
September 11, 2007 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
March 13, 2007 |
|
MOHAN LAL & GOPAL MITTAL Vs. RAJA RAM
|
May 28, 2007 |
|
MOHAN LAL SAINI Vs. HOUSING BOARD HARYANA AND ORS.
|
September 12, 2007 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
January 25, 2007 |
|
MOHAN SINGH Vs. KARAM SINGH
|
September 6, 2007 |
|
MOHAN SINGH Vs. VED PARKASH
|
April 16, 2007 |
|
MOHAN SINGH Vs. THE STATE OF PUNJAB
|
September 25, 2007 |
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MOHD. ASLAM Vs. MUNICIPAL COMMITTEE AND ORS.
|
November 5, 2007 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
February 14, 2007 |
|
MOHINDER KUMAR Vs. MOHINDER SINGH & ORS
|
October 4, 2007 |
|
MOHINDER KUMAR MUKHI Vs. NEELAM MUKHI AND ANOTHER
|
November 13, 2007 |
|
MOHINDER KUMARI Vs. PREM LATA AND ORS.
|
November 7, 2007 |
|
MOHINDER KUMARI Vs. PREM LATA
|
December 7, 2007 |
|
MOHINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 2007 |
|
MOHINDER PARTAP VIJ AND ORS. Vs. RAJIV ANAND AND ORS.
|
August 28, 2007 |
|
MOHINDER RAM Vs. KEWAL KRISHAN
|
August 23, 2007 |
|
MOHINDER SINGH Vs. SURINDER KAUR
|
January 24, 2007 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
October 12, 2007 |
|
MOHINDER SINGH Vs. UNION TERRITORY CHANDIGARH
|
April 17, 2007 |
|
MOHINDER SINGH Vs. CHAIN SINGH
|
April 17, 2007 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 24, 2007 |
|
MOHINDER SINGH Vs. RAVNEET KAUR
|
January 12, 2007 |
|
MOHINDER SINGH Vs. SHANGARA SINGH
|
February 2, 2007 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 2007 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
MOHIT BROTHERS Vs. RAVEE KNITTING
|
March 16, 2007 |
|
MONIKA Vs. SURJIT SINGH
|
July 24, 2007 |
|
MONIKA VERMA Vs. RUBAL DASS
|
March 15, 2007 |
|
MOOL CHAND Vs. SAT NARAIN
|
July 24, 2007 |
|
MORION CHEMICALS LIMITED Vs. UNITED COMMERCIAL BANK LIMITED AND ANR.
|
October 11, 2007 |
|
MOTI RAM Vs. MAHENDER SINGH
|
October 15, 2007 |
|
MR. P.D. JAIN AND ORS. Vs. OSWAL AGRO MILLS LTD.
|
March 13, 2007 |
|
MRS. MANJU MATHUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 16, 2007 |
|
MRS. USHA KUNDRA Vs. THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED (MILKFED) AND ANR.
|
May 21, 2007 |
|
MRS. VEENA VERMA Vs. SHRI.RAJINDER PARSHAD (SINCE DEAD ) THROUGH L.R. AND ORS.
|
January 11, 2007 |
|
MUKAND SINGH Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
MUKESH CHANDER SURI Vs. RANJIT SINGH
|
September 18, 2007 |
|
MUKESH DHIRUBHAI AMBANI Vs. SURESH PAL
|
April 24, 2007 |
|
MUKESH KUMAR Vs. SANTOSH KUMARI
|
January 19, 2007 |
|
MUKESH KUMAR SHARMA Vs. BRIJ MOHAN SOOD
|
February 15, 2007 |
|
MUKHBIR SINGH Vs. JIWAN SINGH
|
May 15, 2007 |
|
MUKHTIAR SINGH Vs. GURDAS
|
August 21, 2007 |
|
MUKHTIAR SINGH Vs. BALBIR SINGH ETC.
|
August 24, 2007 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
March 13, 2007 |
|
MUKHTIAR SINGH Vs. KARNAIL KAUR
|
February 21, 2007 |
|
MUKHTIAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 5, 2007 |
|
MULAKH RAJ Vs. FINANCIAL COMMISSIONER APPEALS II PUNJAB AND OTHERS
|
February 12, 2007 |
|
MULAKH RAJ Vs. JUGRAJ SINGH
|
July 18, 2007 |
|
MULTIVAC INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
April 17, 2007 |
|
MUNICIPAL COMMITTEE Vs. DAL CHAND
|
October 3, 2007 |
|
MUNICIPAL COMMITTEE Vs. SATISH CHANDER NARANG
|
March 19, 2007 |
|
MUNICIPAL CORPORATION Vs. AJIT KAUR
|
July 18, 2007 |
|
MUNICIPAL CORPORATION, BATHINDA Vs. PARMESHWARI DEVI
|
April 16, 2007 |
|
MUNICIPAL CORPORATION, FARIDABAD Vs. SURESH
|
January 31, 2007 |
|
MUNICIPAL COUNCIL Vs. RANJIT SINGH
|
May 28, 2007 |
|
MUNICIPAL COUNCIL Vs. SHIVRAJ RANI
|
October 18, 2007 |
|
MUNICIPAL COUNCIL Vs. ASHWANI KUMAR AND ORS.
|
August 31, 2007 |
|
MUNICIPAL COUNCIL REWARI Vs. LALIT KUMAR
|
April 20, 2007 |
|
MUNICIPAL COUNCIL, JAGADHRI Vs. M/S MALHOTRA METAL INDUSTRIES AND ANRS.
|
January 11, 2007 |
|
MUNISH GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 12, 2007 |
|
MUNSHI RAM OM PRAKASH Vs. ARTI FOOD AND FATS PVT. LTD.
|
June 19, 2007 |
|
MURTEE SHREE RAM CHANDER JI MAHARAJ Vs. STATE OF HARYANA
|
March 12, 2007 |
|
N S BHATIA Vs. STATE OF PUNJAB
|
October 16, 2007 |
|
N S ROOPRAI Vs. BALDEV SINGH
|
March 23, 2007 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
March 23, 2007 |
|
NACHHATRO Vs. STATE OF PUNJAB
|
November 29, 2007 |
|
NACHHATTAR SINGH Vs. SATINDER KAUR
|
August 30, 2007 |
|
NACHHATTAR SINGH Vs. GURCHARAN SINGH
|
March 30, 2007 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
January 25, 2007 |
|
NAGESH HOSIERY EXPORTS LTD. Vs. D.G.F.T., NEW DELHI
|
August 31, 2007 |
|
NAGESHWAR SHAH ALIAS NAGESHWAR SINGH Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
NAGINA Vs. STATE OF HARYANA
|
March 13, 2007 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
NAIB TEHSILDAR-CUM-JOINT REGISTRAR, CHAMKAUR SAHIB Vs. PARBHAKAR COLD STORAGE, BELA, TEHSIL AND DISTT. ROPAR
|
May 18, 2007 |
|
NAIR COAL SERVICE LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 9, 2007 |
|
NANCY COLLEGE OF EDUCATION Vs. PUNJABI UNIVERSITY, PATIALA
|
September 17, 2007 |
|
NAND KISHORE Vs. KISHAN LAL
|
December 13, 2007 |
|
NAND KISHORE Vs. INSPECTOR SUKHWINDER SINGH
|
May 17, 2007 |
|
NAND KISHORE Vs. STATE OF PUNJAB
|
March 13, 2007 |
|
NANHA Vs. RISALA
|
April 27, 2007 |
|
NAOTTAM SINGH DHILLON Vs. STATE OF HARYANA
|
January 10, 2007 |
|
NARAIN DASS (DEAD) THROUGH HIS LRS. Vs. SHRUTI KANT AND ORS.
|
September 25, 2007 |
|
NARAIN RAM Vs. STATE OF PUNJAB
|
March 12, 2007 |
|
NARANJAN SINGH Vs. BACHITTAR SINGH
|
May 15, 2007 |
|
NARATA RAM AND OTHERS Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
|
May 17, 2007 |
|
NARENDER ALIAS MOTA Vs. STATE OF HARYANA
|
February 21, 2007 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
January 24, 2007 |
|
NARENDER KUMAR AND ANR. Vs. STATE OF PUNJAB
|
March 9, 2007 |
|
NARENDER MOHAN Vs. HARI RAM
|
October 19, 2007 |
|
NARESH Vs. THE STATE OF HARYANA
|
April 25, 2007 |
|
NARESH CHANDER KAUSHIK Vs. KRISHAN KUMAR
|
December 20, 2007 |
|
NARESH GROVER Vs. STATE OF PUNJAB
|
September 18, 2007 |
|
NARESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 4, 2007 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
January 18, 2007 |
|
NARESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 22, 2007 |
|
NARESH KUMAR Vs. NANAK CHAND
|
August 31, 2007 |
|
NARESH SHARMA Vs. SECRETARY GENERAL, INDIA RED CROSS SOCIETY AND OTHERS
|
February 14, 2007 |
|
NARINDER PAL SINGH Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
NARINDER SINGH Vs. NEERU BALA
|
April 16, 2007 |
|
NARINDERPAL SINGH Vs. STATE OF PUNJAB
|
March 1, 2007 |
|
NAROTI DASS Vs. PHUL KAUR
|
May 17, 2007 |
|
NARPAT SINGH Vs. STATE OF HARYANA
|
March 16, 2007 |
|
NARVIR SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
August 30, 2007 |
|
NATH RAM Vs. STATE OF PUNJAB
|
February 22, 2007 |
|
NATHA SINGH Vs. UNION OF INDIA
|
July 25, 2007 |
|
NATHU RAM Vs. RAM CHANDER AND ORS.
|
February 7, 2007 |
|
NATIOANL INSURANCE CO LTD Vs. NIRMLA DEVI
|
July 19, 2007 |
|
NATIONAL BUILDING CONSTRUCTION CORPN LTD Vs. STATE OF HARYANA
|
January 9, 2007 |
|
NATIONAL INSUANCE COMPANY LIMTIED Vs. SANTOSH
|
March 20, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. ASHA RANI
|
August 3, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. B D LALTI
|
December 14, 2007 |
|
NATIONAL INSURANCE CO. LTD. Vs. NAVINDER KAUR
|
August 27, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SADHU SINGH AND ORS.
|
April 17, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LABH SINGH & ORS
|
July 9, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUKHDEV SINGH
|
January 25, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GURMIT KAUR AND ORS.
|
November 19, 2007 |
|
NATIONAL WEST MINISTER BANK PLC Vs. GENERAL PUBLIC
|
October 5, 2007 |
|
NAURATA RAM Vs. RULDU RAM
|
March 16, 2007 |
|
NAVDEEP WALIA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH
|
August 22, 2007 |
|
NAVJEET SINGH Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
NAVNEET KUMAR Vs. PHULA DEVI
|
March 19, 2007 |
|
NAVNEET SODHI Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR
|
September 17, 2007 |
|
NEELAM Vs. CHHABIL DASS
|
February 6, 2007 |
|
NEELU CHANDRA Vs. FAQUIR MOHD
|
September 11, 2007 |
|
NEK SINGH Vs. STATE OF PUNJAB
|
August 2, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. MANPHOOL SINGH
|
December 17, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI & ORS
|
September 20, 2007 |
|
NEW INDIA ASSURANCE COMPANY, BRANCH TOWERS Vs. SMT. NEELAM RANI AND ORS.
|
November 5, 2007 |
|
NEW KAILASH COTTON FACTORY Vs. ASSESSING OFFICER-CUM-INCOME TAX OFFICER
|
March 21, 2007 |
|
NIRANJAN DASS Vs. JAGJIT COTTON TEXTILE MILLS LTD.
|
November 14, 2007 |
|
NIRBHEY SINGH Vs. HARYANA
|
September 14, 2007 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
July 30, 2007 |
|
NIRMAL SINGH ALIAS NIMMI Vs. THE STATE OF PUNJAB
|
September 26, 2007 |
|
NIRMALA DEVI Vs. VIJAY KUMAR
|
September 14, 2007 |
|
NIRMALA DEVI Vs. UNION OF INDIA
|
August 31, 2007 |
|
NIRMALA MITTAL Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2007 |
|
NIRMALJIT SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 11, 2007 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
April 25, 2007 |
|
NISHAN SINGH Vs. STATE OF HARYANA
|
March 21, 2007 |
|
NITIN GANDHI Vs. PANJAB UNIVERSITY, CHANDIGARH
|
October 31, 2007 |
|
NITYA NAND SHARMA Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
NORTHERN INDIAN GLASS INDUSTRIES LTD. Vs. STATE OF HARYANA
|
December 11, 2007 |
|
NURSY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 26, 2007 |
|
NUTAN NAKRA AND ANOTHER Vs. MOHAN KAUR AND ANOTHER
|
October 12, 2007 |
|
O.N.S. KNITWEAR (P) LIMITED (IN LIQUIDATION) Vs. DILBAGH SINGH AND ANR.
|
February 22, 2007 |
|
OM GAM UDYOG SAMITI Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
December 4, 2007 |
|
OM KUMAR DHANKAR Vs. STATE OF HARYANA
|
May 17, 2007 |
|
OM METALS AND MINERALS (P) LTD. Vs. THE HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD. AND ORS.
|
February 21, 2007 |
|
OM PAL Vs. STATE OF HARYANA
|
December 20, 2007 |
|
OM PARKASH Vs. MEHAR CHAND
|
September 12, 2007 |
|
OM PARKASH Vs. RAJNI GUPTA
|
July 16, 2007 |
|
OM PARKASH Vs. ASHWANI KUMAR BASSI
|
October 5, 2007 |
|
OM PARKASH Vs. MAN SINGH
|
August 16, 2007 |
|
OM PARKASH Vs. BUDHO BAI
|
May 22, 2007 |
|
OM PARKASH Vs. TARA CHAND
|
August 28, 2007 |
|
OM PARKASH Vs. RAM SINGH
|
April 25, 2007 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 30, 2007 |
|
OM PARKASH Vs. SECRETARY, MINISTRY OF RAILWAYS
|
November 17, 2007 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 23, 2007 |
|
OM PARKASH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT. OF HARYANA AND ANOTHER
|
January 29, 2007 |
|
OM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
November 6, 2007 |
|
OM PARKASH BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2007 |
|
OM PARKASH BRICK KILN OWNER Vs. STATE OF PUNJAB
|
September 19, 2007 |
|
OM PARKASH WALECHA Vs. STATE OF HARYANA
|
December 14, 2007 |
|
OM PRAKASH Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
ONKAR SINGH Vs. KARNAIL SINGH
|
October 12, 2007 |
|
ORIENTAL BANK OF COMMERCE Vs. MAHABIR SINGH
|
April 5, 2007 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RUKMANI
|
January 12, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUDESH BANSI
|
April 17, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHANGI RAM AND OTHERS
|
August 24, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MANTARI
|
August 7, 2007 |
|
OSAW AGRO INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB
|
August 6, 2007 |
|
P C DEWAN Vs. STATE OF HARYANA AND ANOTHER
|
November 15, 2007 |
|
P S E B INDUSTRIAL RELATIONS FIELD AND TECHNICAL STAFF UNION Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
P. KROPIVNIK Vs. COMMISSIONER OF INCOME TAX
|
January 15, 2007 |
|
PADAM KUMAR Vs. STATE OF HARYANA
|
February 5, 2007 |
|
PADMAWATI Vs. KULWANT RAI
|
December 21, 2007 |
|
PAL SINGH Vs. PUNJAB WAKF BOARD AND ANR
|
July 12, 2007 |
|
PAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
|
July 5, 2007 |
|
PAL SINGH ALIAS PALI Vs. STATE OF PUNJAB
|
February 1, 2007 |
|
PALE RAM Vs. STATE OF HARYANA
|
May 1, 2007 |
|
PALE RAM Vs. ARUN KUMAR JAIN
|
May 3, 2007 |
|
PAMESH KUMAR Vs. STATE OF PUNJAB AND ORS.
|
August 7, 2007 |
|
PANKAJ KUMAR Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
PANKAJ KUMAR DHINGRA Vs. SMT. SONI DEVI AND ORS.
|
May 14, 2007 |
|
PANNA LAL Vs. STATE OF PUNJAB
|
April 20, 2007 |
|
PAPPU Vs. STATE OF HARYANA
|
March 29, 2007 |
|
PAPPU ALIAS OM PARKASH Vs. STATE OF HARYANA
|
April 18, 2007 |
|
PAPPU RAM @ PAPPU Vs. STATE OF PUNJAB
|
May 1, 2007 |
|
PARADISE TRANSPORTERS PRIVATE LTD. AND ORS. Vs. PARTAP SINGH AND ORS.
|
October 29, 2007 |
|
PARAMJEET SINGH Vs. BAR COUNCIL OF INDIA
|
November 5, 2007 |
|
PARAMJIT Vs. STATE OF PUNJAB
|
May 16, 2007 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ANR.
|
October 11, 2007 |
|
PARAMJIT KAUR Vs. GURCHARAN SINGH WALIA
|
September 24, 2007 |
|
PARAMJIT KAUR Vs. HARBANS LAL
|
February 28, 2007 |
|
PARAMJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 8, 2007 |
|
PARAMJIT SINGH Vs. BIRPAL KAUR
|
March 22, 2007 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
PARAMJIT SINGH Vs. UCO BANK AND ANR.
|
October 1, 2007 |
|
PARAMJIT SINGH ALIAS TINA Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
PARAMOUNT IMPEX Vs. COMMISSIONER OF INCOME TAX
|
September 20, 2007 |
|
PARAMVIR SINGH Vs. STATE OF PUNJAB
|
January 10, 2007 |
|
PARDEEP Vs. STATE OF HARYANA
|
December 13, 2007 |
|
PARDEEP KUMAR Vs. AMAR NATH
|
February 8, 2007 |
|
PARDEEP KUMAR Vs. CHUNNI LAL
|
May 29, 2007 |
|
PARDEEP KUMAR SINGH Vs. STATE OF HARYANA
|
November 30, 2007 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB
|
February 6, 2007 |
|
PARDEEP SINGH & ANR Vs. HARBANS KAUR & ORS
|
May 3, 2007 |
|
PARIHAD Vs. STATE OF HARYANA
|
January 31, 2007 |
|
PARKASH Vs. SATE OF HARYANA
|
February 22, 2007 |
|
PARKASH Vs. ADDL CIVIL JUDGE
|
November 27, 2007 |
|
PARKASH Vs. STATE OF HARYANA
|
September 17, 2007 |
|
PARKASH AGRO INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 2007 |
|
PARKASH ALIAS GHAMANDI Vs. STATE OF HARYANA
|
October 31, 2007 |
|
PARKASH KAUR Vs. STATE OF PUNJAB
|
November 28, 2007 |
|
PARKASHO DEVI Vs. GURBACHAN SINGH
|
May 10, 2007 |
|
PARMAJIT SINGH Vs. AGNIESZKA EWA
|
March 26, 2007 |
|
PARMESHWARI Vs. HANS KAUR
|
May 11, 2007 |
|
PARMINDER MOHAN Vs. STATE OF HARYANA
|
July 16, 2007 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB
|
April 2, 2007 |
|
PARMJIT KAUR Vs. STATE OF PUNJAB
|
October 17, 2007 |
|
PARMJIT SINGH DHALIWAL Vs. STATE OF PUNJAB
|
January 12, 2007 |
|
PARSHOTAM DASS AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 7, 2007 |
|
PARTAP SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 10, 2007 |
|
PARTAP SINGH Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
PARVEEN AKHTAR Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 2007 |
|
PARVEEN GOEL Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS.
|
September 28, 2007 |
|
PARVESH BALA Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
PARVESH BALA Vs. STATE OF PUNJAB
|
April 23, 2007 |
|
PARVINDER MOHINDRU Vs. SHRI MATA MANSA DEVI SHRINE BOARD, PANCHKULA AND ANOTHER
|
August 22, 2007 |
|
PATHANKOT Vs. UNION OF INDIA (UOI) AND ORS.
|
March 29, 2007 |
|
PAUL Vs. STATE OF PUNJAB
|
October 12, 2007 |
|
PAWAN Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
July 12, 2007 |
|
PAWAN BEDI Vs. GAURAV JAIN
|
March 13, 2007 |
|
PAWAN KUMAR Vs. THE STATE OF PUNJAB
|
January 8, 2007 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
March 22, 2007 |
|
PAWAN KUMAR Vs. SURJIT KAUR AND ORS.
|
August 13, 2007 |
|
PAWAN KUMAR AND ANR. Vs. STATE (U.T. CHANDIGARH)
|
March 13, 2007 |
|
PAWAN KUMAR GARG Vs. COMMISSIONER OF INCOME TAX
|
July 30, 2007 |
|
PAWAN KUMAR SON OF RAM SARAN DASS Vs. ARUNA RANI
|
November 6, 2007 |
|
PAWAN UPPAL Vs. STATE OF HARYANA
|
April 18, 2007 |
|
PAX PROPERTIES PVT. LTD Vs. STATE OF HARYANA
|
December 6, 2007 |
|
PEPSU ROAD TRANSPORT CORP LTD Vs. MANJIT KAUR & ORS
|
September 14, 2007 |
|
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. JAGMAIL SINGH
|
April 16, 2007 |
|
PEPSU ROADWAYS TRANSPORT CORPORATION & ANR Vs. HAMIR KAUR & ORS
|
October 11, 2007 |
|
PERMANAND SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 28, 2007 |
|
PERMINDER SINGH Vs. FINANCIAL COMMISSIONER
|
April 19, 2007 |
|
PHATELA COTGIN INDUSTRIES (P) LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 31, 2007 |
|
PHOOL CHAND Vs. STATE OF HARYANA
|
March 19, 2007 |
|
PHOOLWATI Vs. STATE
|
October 9, 2007 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
PIARA SINGH AND OTHER Vs. THE STATE OF PUNJAB
|
March 28, 2007 |
|
PINKI Vs. STATE OF HARYANA
|
April 24, 2007 |
|
PIRTHI AND ORS. Vs. DAYA KISHAN AND ANR.
|
July 4, 2007 |
|
PIRU Vs. BALBIR SINGH AND ORS.
|
November 14, 2007 |
|
PML INDUSTRIES LIMITED AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB AND ANOTHER
|
August 23, 2007 |
|
POHLO RAM SHARMA Vs. NARINDER SINGH RANDHAWA
|
September 13, 2007 |
|
POHLU Vs. STATE OF HARYANA
|
April 24, 2007 |
|
POOJA Vs. STATE OF PUNJAB
|
November 19, 2007 |
|
POONAM Vs. STATE OF PUNJAB
|
February 7, 2007 |
|
POONAM DEVI Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
|
September 7, 2007 |
|
POPPY AND BALWANT SINGH Vs. STATE OF PUNJAB
|
October 3, 2007 |
|
PRABHAKAR RAO LANDGE Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
PRABHJOT KAUR Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
PRADEEP OHRI Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
PRAKESH KUMAR Vs. STATE OF HARYANA
|
March 30, 2007 |
|
PRAN NATH Vs. UNION OF INDIA (UOI) AND ORS.
|
November 19, 2007 |
|
PRANAY KAWDUJI BARAPATRE Vs. PANJAB UNIVERSITY
|
October 10, 2007 |
|
PRASAD ENTERPRISES Vs. UNION OF INDIA
|
May 10, 2007 |
|
PRAVEEN Vs. RAJ KUMAR
|
January 31, 2007 |
|
PREHARI MUTUAL WELFARE SOCIETY Vs. GURCHARAN SINGH AND BACHAN KAUR
|
August 23, 2007 |
|
PREM CHAND Vs. F C HARYANA
|
March 22, 2007 |
|
PREM KUMAR Vs. STATE OF HARYANA
|
September 24, 2007 |
|
PREM KUMAR Vs. NARINDERJIT SINGH
|
November 16, 2007 |
|
PREM KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 26, 2007 |
|
PREM KUMAR CHAUHAN Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
December 17, 2007 |
|
PREM NATH Vs. SHADILAL TAYAL
|
November 16, 2007 |
|
PREM NATH AND ANR. Vs. JAI GOPAL AND ORS.
|
May 23, 2007 |
|
PREM SINGH Vs. KARAM SINGH
|
April 16, 2007 |
|
PREM SINGH Vs. STATE OF HARYANA
|
March 29, 2007 |
|
PREM SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 2, 2007 |
|
PREMO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANR.
|
November 29, 2007 |
|
PRINT LINKS INDIA Vs. KIRAN PAPER CONVERTORS AND MERCHANTS
|
May 16, 2007 |
|
PRITAM DEV SOOD Vs. KEWAL KRISHAN PURI
|
October 5, 2007 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
August 14, 2007 |
|
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 2007 |
|
PRITAM SINGH Vs. DILBAGH RAI
|
May 31, 2007 |
|
PRITAM SINGH Vs. JASPAL SINGH
|
February 5, 2007 |
|
PRITHVI RAJ Vs. STATE ELECTION COMMISSION, PUNJAB
|
July 25, 2007 |
|
PRITHVI RAJ SEHGAL Vs. STATE OF PUNJAB
|
February 22, 2007 |
|
PRITPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 28, 2007 |
|
PRITPAL SINGH, RETIRED JUDGE (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA (UOI) AND ANR.
|
December 21, 2007 |
|
PRITPALJIT SINGH; NIRVAIR SINGH Vs. PANJAB UNIVERSITY
|
March 20, 2007 |
|
PRIYA POONIA Vs. NEELAM
|
April 19, 2007 |
|
PROMILA Vs. OM PARKASH
|
November 21, 2007 |
|
PSB FINANCE AND LEASING LIMITED Vs. SURJEET SINGH
|
March 22, 2007 |
|
PUNEET SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 28, 2007 |
|
PUNJAB & SIND BANK Vs. KABUL SINGH
|
August 27, 2007 |
|
PUNJAB ALLOYS (P) LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 24, 2007 |
|
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
May 30, 2007 |
|
PUNJAB AND SIND BANK Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KENDRIYA SADAN AND ORS.
|
August 1, 2007 |
|
PUNJAB AND SIND BANK Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KENDRIYA SADAN AND ORS
|
January 8, 2007 |
|
PUNJAB AND SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
November 21, 2007 |
|
PUNJAB HOUSING BOARD Vs. ROSHAN LAL GHAI
|
March 14, 2007 |
|
PUNJAB KASHMIR FINANCE LIMITED Vs. STATE OF HARYANA
|
December 19, 2007 |
|
PUNJAB MUNICIPAL WORKERS UNION Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT II, CHANDIGARH
|
November 29, 2007 |
|
PUNJAB NATIONAL BANK, KURUKSHETRA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, NEW DELHI
|
August 23, 2007 |
|
PUNJAB SINGH Vs. NARINDER SINGH
|
November 14, 2007 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 4, 2007 |
|
PUNJAB STATE CIVIL SUPPLIERS CORPORATION LTD Vs. PUNJAB STATE HUMAN RIGHTS COMMISSION
|
May 31, 2007 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION Vs. DEEPAK KUMAR
|
January 25, 2007 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BANARSI DASS BANSAL
|
May 28, 2007 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRITPAL KAUR
|
February 14, 2007 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. SHATRUDHAN THAKUR
|
April 24, 2007 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
|
January 30, 2007 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PUNJAB INDUSTRIAL WORKS PVT LTD
|
March 16, 2007 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. APPELLATE AUTHORITY, INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
|
November 6, 2007 |
|
PUNJAB STATE THROUGH COLLECTOR Vs. RAJINDER SINGH
|
November 5, 2007 |
|
PUNJAB STATE TUBEWELL CORPORATION WORKERS UNION Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. SHIV SHANKAR RICE MILLS AND ORS.
|
August 8, 2007 |
|
PUNJAB TRACTORS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
October 31, 2007 |
|
PUNJAB WAKF BOARD Vs. MURTI HANUMAN JAI
|
November 5, 2007 |
|
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. HUKAM SINGH
|
July 11, 2007 |
|
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. NIRMAL SINGH
|
January 18, 2007 |
|
PUNJAB WKF BOARD Vs. SATISH KUMAR
|
February 14, 2007 |
|
PURAN Vs. STATE OF HARYANA
|
March 15, 2007 |
|
PURAN CHAND Vs. THE MARKET COMMITTEE, TARAORI, TEHSIL NILOKHERI, DISTRICT KARNAL
|
July 24, 2007 |
|
PURAN CHAND Vs. PRESIDING OFFICER AND ORS.
|
May 16, 2007 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
July 30, 2007 |
|
PURAN SINGH Vs. RAGHBEER MACHINERY PVT LTD & OTHERS
|
March 8, 2007 |
|
PURSHOTAM DASS CHELA AMAR DASS Vs. DEPUTY COMMISSIONER, GURDASPUR AND OTHERS
|
May 22, 2007 |
|
PYARA SINGH THROUGH LRS AND ORS. Vs. TARA SINGH AND ORS.
|
May 25, 2007 |
|
PYARE LAL Vs. STATE OF HARYANA AND OTHERS
|
May 21, 2007 |
|
PYARI Vs. CHIEF ADMINISTRATOR, U.T., CHANDIGARH
|
May 23, 2007 |
|
R K BHATIA Vs. HARBIR SINGH
|
April 23, 2007 |
|
R KARTHIKEYAN Vs. PARAMJIT SINGH
|
March 29, 2007 |
|
R S DALAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
February 1, 2007 |
|
R. SRIKRISHNAN Vs. STATE OF HARYANA
|
December 13, 2007 |
|
R.J. AGRO INDUSTRIES Vs. PARKASH RICE & GENERAL MILLS
|
July 3, 2007 |
|
R.K. JOSHI Vs. ONS KNITWEAR PVT. LTD.
|
November 6, 2007 |
|
R.L. SANKHLA Vs. THE HONBLE PUNJAB AND HARYANA HIGH COURT AND ORS.
|
September 18, 2007 |
|
R.L. SODHI Vs. H.M.T. LIMITED
|
October 29, 2007 |
|
R.P. GIRDHAR Vs. SHRI PREM PARSHANT AND ANR.
|
July 19, 2007 |
|
R.R. ENGINEERING COMPANY Vs. PANIPAT CO-OPERATIVE SUGAR MILLS LTD.
|
July 13, 2007 |
|
RABINDER SINGH SODHI Vs. STATE OF PUNJAB
|
January 17, 2007 |
|
RACHHPAL SINGH Vs. SOHAN SINGH
|
April 25, 2007 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
RACHNA AND OTHERS Vs. STATE OF HARYANA
|
January 22, 2007 |
|
RADHA KRISHAN RAJPAL Vs. SHRI VINAY CHANDRA
|
October 18, 2007 |
|
RADHEY SHAM Vs. GRAM PANCHAYAT, BHUTHAN KALAN AND ANOTHER
|
November 13, 2007 |
|
RADHEY SHYAM Vs. UNION OF INDIA
|
April 24, 2007 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
August 13, 2007 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
May 29, 2007 |
|
RADHEY SHYAM ALIAS SHYAM LAL AND ORS. Vs. RADHEY SHAM AND ANR.
|
November 21, 2007 |
|
RAFIQ Vs. STATE OF HARYANA
|
May 21, 2007 |
|
RAFIQ KHAN Vs. GURJANT SINGH
|
February 9, 2007 |
|
RAGHAV PATHAK Vs. THAPAR UNIVERSITY, PATIALA
|
October 15, 2007 |
|
RAGHBIR Vs. CHANDGI
|
April 25, 2007 |
|
RAGHBIR DAYAL Vs. STATE OF HARYANA
|
March 16, 2007 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
RAGHBIR SINGH Vs. GRAM PANCHAYAT
|
March 29, 2007 |
|
RAGHBIR SINGH Vs. INCOME TAX APPELLATE TRIBUNAL CHANDIGARH
|
April 16, 2007 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
October 17, 2007 |
|
RAGHBIR SINGH Vs. SANT MAN SINGH
|
July 27, 2007 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
December 17, 2007 |
|
RAGHBIR SINGH ALIAS NADAR Vs. STATE OF HARYANA
|
November 6, 2007 |
|
RAGHUBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 12, 2007 |
|
RAGHUNATH Vs. STATE OF HARYANA
|
September 13, 2007 |
|
RAHIM DIN Vs. FAQIR MOHAMMAD
|
December 26, 2007 |
|
RAI SAHAB AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
|
May 22, 2007 |
|
RAI SINGH AND ANOTHER Vs. KISHAN GOPAL AND OTHERS
|
August 29, 2007 |
|
RAJ BIBRA Vs. STATE OF PUNJAB AND ANOTHER
|
August 16, 2007 |
|
RAJ KAUR Vs. STATE OF PUNJAB
|
February 15, 2007 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 11, 2007 |
|
RAJ KUMAR Vs. PRESIDING OFFICER
|
September 10, 2007 |
|
RAJ KUMAR Vs. RAM CHAND
|
May 30, 2007 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 18, 2007 |
|
RAJ KUMAR (EX-NB SUB ) Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
RAJ KUMAR VIJ Vs. HEM RAJ SINGLA
|
July 25, 2007 |
|
RAJ KUMARI Vs. MANDEEP
|
March 29, 2007 |
|
RAJ PAL Vs. STATE OF HARYANA
|
March 12, 2007 |
|
RAJ PAL Vs. BHIM SAINI
|
February 14, 2007 |
|
RAJ RANI Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
|
November 29, 2007 |
|
RAJ RANI Vs. CHANDIGARH ADMINISTRATION
|
April 23, 2007 |
|
RAJ RANI Vs. ORIENTAL BANK OF COMMERCE
|
November 13, 2007 |
|
RAJ SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 7, 2007 |
|
RAJAN AND ANOTHER Vs. DARSHAN
|
March 21, 2007 |
|
RAJAN CHAUDHARY Vs. UNION OF INDIA (UOI) AND ORS.
|
August 22, 2007 |
|
RAJAN VERMA Vs. UNION OF INDIA
|
November 19, 2007 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. SURJINA @ SUBHANI
|
February 26, 2007 |
|
RAJBIR Vs. STATE OF HARYANA
|
March 9, 2007 |
|
RAJENDER SINGH Vs. STATE OF HARYANA
|
March 13, 2007 |
|
RAJENDRA NATH DATT Vs. UNION TERRITORY, CHANDIGARH
|
January 18, 2007 |
|
RAJESH DEVAN Vs. SOMA WATI AGGARWAL
|
August 10, 2007 |
|
RAJESH KAPOOR Vs. CHAND SEHTI
|
May 17, 2007 |
|
RAJESH KUMAR Vs. ANURADHA THAKUR
|
April 27, 2007 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
January 12, 2007 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
January 24, 2007 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
March 22, 2007 |
|
RAJESH LAMBA Vs. BRIJENDERA SINGH AND ORS.
|
October 15, 2007 |
|
RAJESH LAMBA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 10, 2007 |
|
RAJESH SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
December 14, 2007 |
|
RAJIA ALIAS RATIA Vs. BALA DEVI
|
November 19, 2007 |
|
RAJINDER Vs. SATBIR AND ANR.
|
October 11, 2007 |
|
RAJINDER @ DHAMAL AND ORS. Vs. STATE OF HARYANA
|
February 15, 2007 |
|
RAJINDER JIT SINGH Vs. REGISTRAR, PUNJABI UNIVERSITY, PATIALA
|
July 5, 2007 |
|
RAJINDER KAUR Vs. AMRIK SINGH
|
February 19, 2007 |
|
RAJINDER KUMAR Vs. BACHAN SINGH
|
December 20, 2007 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
RAJINDER PARKASH SETH Vs. STATE OF HARYANA AND ORS.
|
February 12, 2007 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
September 12, 2007 |
|
RAJINDER SINGH Vs. JASPRIT KAUR & ORS
|
September 14, 2007 |
|
RAJINDER SINGH Vs. SURJIT KAUR
|
March 9, 2007 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
April 18, 2007 |
|
RAJINDER SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
July 26, 2007 |
|
RAJINDER SINGH AND ORS. AND Vs. STATE OF PUNJAB AND ORS.
|
December 12, 2007 |
|
RAJINDER SINGH KOONER Vs. MUNICIPAL CORPORATION
|
March 7, 2007 |
|
RAJIV GOGIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
October 1, 2007 |
|
RAJIV KUMAR Vs. STATE OF HARYANA
|
October 9, 2007 |
|
RAJNI JAISWAL Vs. SCHOOL MANAGING COMMITTEE, ARMY SCHOOL, FEROZEPUR CANTT
|
April 23, 2007 |
|
RAJNISH LATHAR Vs. STATE OF HARYANA
|
May 2, 2007 |
|
RAJNISH SHARMA Vs. STATE OF HARYANA
|
January 12, 2007 |
|
RAJPAL Vs. GURDEV SINGH
|
May 25, 2007 |
|
RAJU Vs. LALITPAL SINGH
|
October 31, 2007 |
|
RAJU Vs. STATE OF HARYANA
|
March 21, 2007 |
|
RAJVIR SINGH Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
RAJWANT SINGH Vs. STATE OF HARYANA
|
October 5, 2007 |
|
RAJWANT SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
December 19, 2007 |
|
RAKESH KUMAR Vs. ASHIMA KUMAR
|
January 23, 2007 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
March 30, 2007 |
|
RAKESH KUMAR ALIAS RINKU Vs. THE STATE OF HARYANA
|
October 10, 2007 |
|
RAKESH KUMAR JAIN Vs. STATE OF HARYANA
|
February 1, 2007 |
|
RAKESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX
|
September 24, 2007 |
|
RALLI Vs. DHANNA SINGH
|
December 12, 2007 |
|
RAM AVTAR Vs. SUBHASH CHAND AGGARWAL AND OTHERS
|
April 2, 2007 |
|
RAM AVTAR Vs. SUSHMA KUMARI
|
May 30, 2007 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
May 8, 2007 |
|
RAM CHAND Vs. DEVI CHARAN
|
May 10, 2007 |
|
RAM CHANDER Vs. HARI SINGH
|
April 17, 2007 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
December 4, 2007 |
|
RAM DASS Vs. TEK CHAND
|
May 29, 2007 |
|
RAM DASS Vs. SHISHA SINGH
|
July 12, 2007 |
|
RAM DASS HIRA LAL Vs. SUNIL KUMAR SEKHRI
|
August 21, 2007 |
|
RAM DEV Vs. STATE OF HARYANA
|
March 19, 2007 |
|
RAM DEV AND ORS. Vs. RAJINDER SINGH AND ORS.
|
September 5, 2007 |
|
RAM GOPAL PEHLAD SINGH Vs. MUNICIPAL COMMITTEE, PALWAL AND ANOTHER
|
May 14, 2007 |
|
RAM GULAM Vs. HARYANA DAIRY DEVPT CO OP FEDERATION LTD
|
July 30, 2007 |
|
RAM JI LAL Vs. STATE OF PUNJAB
|
January 11, 2007 |
|
RAM KALI Vs. MAUJI RAM
|
March 29, 2007 |
|
RAM KARAN Vs. BOGA RAM
|
March 13, 2007 |
|
RAM KARAN Vs. STATE OF PUNJAB
|
May 2, 2007 |
|
RAM KISHAN Vs. HARI RAM
|
September 10, 2007 |
|
RAM KISHAN Vs. SHEO RAM
|
December 12, 2007 |
|
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2007 |
|
RAM KISHAN Vs. FINANCIAL COMMISSIONER
|
August 30, 2007 |
|
RAM KISHAN Vs. HEM CHAND
|
December 5, 2007 |
|
RAM KISHAN HOODA Vs. UNION OF INDIA
|
March 14, 2007 |
|
RAM KRISHAN KASHYAP AND OTHERS Vs. GURU JAMBHESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY AND OTHERS
|
August 3, 2007 |
|
RAM KUMAR Vs. RAMDIA AND ORS.
|
November 29, 2007 |
|
RAM KUMAR Vs. THE STATE OF PUNJAB
|
October 16, 2007 |
|
RAM KUMAR Vs. GRAM PANCHAYAT, PALRA
|
May 11, 2007 |
|
RAM KUMAR Vs. STATE BANK OF INDIA AND ANOTHER
|
March 2, 2007 |
|
RAM KUMAR Vs. STATE OF PUNJAB
|
April 3, 2007 |
|
RAM KUMAR Vs. RAMESHWAR LAL AND ORS.
|
April 16, 2007 |
|
RAM KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 24, 2007 |
|
RAM KUMAR AND ANOTHER Vs. MOHAMMAD RASHID AND OTHERS
|
August 2, 2007 |
|
RAM LAL Vs. DARSHAN LAL
|
December 4, 2007 |
|
RAM LOTAN Vs. LILA KRISHAN
|
March 21, 2007 |
|
RAM LUBHAYA KHANNA AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
May 17, 2007 |
|
RAM MURTHI Vs. PREM KUMAR
|
July 31, 2007 |
|
RAM PAL Vs. STATE OF HARYANA
|
December 11, 2007 |
|
RAM PARKASH Vs. HANS RAJ
|
March 21, 2007 |
|
RAM PARKASH AND ORS. Vs. KASHMIRI LAL MALHOTRA AND ORS.
|
November 2, 2007 |
|
RAM PARTAP Vs. PUNJAB WAKF BOARD, AMBALA CANTT & ORS
|
April 3, 2007 |
|
RAM PHALAND ORS. Vs. SMT. GIANO
|
November 2, 2007 |
|
RAM PIARI Vs. SHAKUNTLA DEVI (DECEASED) THROUGH L.RS.
|
November 13, 2007 |
|
RAM PIARI Vs. MEHAR SINGH
|
July 6, 2007 |
|
RAM RAJI Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS
|
March 20, 2007 |
|
RAM SARUP Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2007 |
|
RAM SARUP Vs. PREM LATA
|
April 24, 2007 |
|
RAM SARUP Vs. OM PRAKASH
|
November 28, 2007 |
|
RAM SARUP GUPTA Vs. STATE OF U T CHANDIGARH
|
March 17, 2007 |
|
RAM SINGH Vs. STATE OF HARYANA
|
March 21, 2007 |
|
RAM SINGH Vs. STATE OF HARYANA
|
February 12, 2007 |
|
RAM SINGH Vs. STATE OF HARYANA
|
February 20, 2007 |
|
RAM SINGH EX. SARPANCH Vs. STATE OF HARYANA
|
May 30, 2007 |
|
RAMAN FINANCE CORPORATION Vs. HARMEET SINGH
|
January 22, 2007 |
|
RAMAN KUMAR Vs. STATE OF PUNJAB
|
December 13, 2007 |
|
RAMANJOT SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
RAMESH Vs. STATE OF HARYANA
|
December 7, 2007 |
|
RAMESH Vs. STATE OF HRYANA
|
July 4, 2007 |
|
RAMESH Vs. STATE OF HARYANA
|
January 8, 2007 |
|
RAMESH Vs. SATE OF HARYANA
|
July 26, 2007 |
|
RAMESH ALIAS MESHA Vs. STATE OF HARYANA
|
March 29, 2007 |
|
RAMESH CHAND AND ANR. Vs. ANITA KUMAR AND ORS.
|
September 6, 2007 |
|
RAMESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
December 21, 2007 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
March 23, 2007 |
|
RAMESH KUMAR Vs. PARAS RAM
|
March 22, 2007 |
|
RAMESH KUMAR AND ANR. Vs. STATE OF HARYANA
|
February 9, 2007 |
|
RAMESH TULI Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2007 |
|
RAMESHWAR DAYAL Vs. STATE OF HARYANA
|
March 30, 2007 |
|
RAMJI DASS Vs. GURDWARA SINGH SABHA, DHARAMKOT
|
February 21, 2007 |
|
RAMJI LAL Vs. DEVI DAYAL
|
March 8, 2007 |
|
RAMJI LAL LATTU RAM Vs. ARTI FOOD AND FATS (P) LIMITED
|
June 19, 2007 |
|
RAMJI SINGH Vs. STATE OF HARYANA
|
February 23, 2007 |
|
RAMO BAI Vs. STATE OF HARYANA
|
May 17, 2007 |
|
RAMPAL Vs. STATE OF PUNJAB
|
March 22, 2007 |
|
RANBIR Vs. STATE OF HARYANA
|
January 19, 2007 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
November 26, 2007 |
|
RANDHIR SINGH Vs. MEENA
|
December 20, 2007 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
March 13, 2007 |
|
RANDHIR SINGH Vs. JAGDISH CHAND
|
May 4, 2007 |
|
RANI DEVI Vs. HAWA SINGH
|
March 23, 2007 |
|
RANJEET Vs. KAILASH
|
January 10, 2007 |
|
RANJEET SINGH Vs. GRAM PANCHAYAT
|
May 11, 2007 |
|
RANJEET SINGH Vs. GRAM PANCHAYAT, SANGHORE
|
May 11, 2007 |
|
RANJEET SINGH Vs. STATE OF HARYANA
|
March 21, 2007 |
|
RANJIT KAUR Vs. CHAIRMAN LIC AND OTHERS
|
May 7, 2007 |
|
RANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2007 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
December 4, 2007 |
|
RANJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
November 16, 2007 |
|
RANJIT SINGH Vs. RALI KAUR
|
October 30, 2007 |
|
RANJIT SINGH Vs. NARINDER KAUR
|
August 23, 2007 |
|
RANJIT SINGH Vs. AMARJIT KAUR
|
March 20, 2007 |
|
RANJIT SINGH Vs. MEHFIL RESTAURANT
|
December 19, 2007 |
|
RANJIT SINGH Vs. SHAKTI SINGH
|
October 18, 2007 |
|
RANJIT SINGH & ANOTHER Vs. GRAM SABHA, JALALPUR
|
April 4, 2007 |
|
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
RANJODH SINGH Vs. THE STATE OF HARYANA
|
August 20, 2007 |
|
RANVIR SINGH Vs. STATE OF HARYANA
|
May 31, 2007 |
|
RASHID Vs. STATE OF HARYANA
|
August 23, 2007 |
|
RASHPAL SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
RASHPAL SINGH BAHIA Vs. SURINDER KAUR
|
November 6, 2007 |
|
RATI RAM Vs. BASANTI DEVI
|
August 31, 2007 |
|
RATI RAM Vs. SHISH RAM
|
April 24, 2007 |
|
RATTAN CHAND Vs. STATE OF PUNJAB
|
March 15, 2007 |
|
RATTAN CHAND Vs. STATE OF PUNJAB
|
October 15, 2007 |
|
RATTAN CHAND Vs. CHAMELI DEVI
|
July 25, 2007 |
|
RATTAN CHAND (DEAD) THROUGH HIS LRS. Vs. CHAMELI DEVI (DEAD) THROUGH HER LRS.
|
July 27, 2007 |
|
RATTAN PAL Vs. PUNJAB GRAMIN BANK
|
October 18, 2007 |
|
RATTI WOOLLEN MILLS Vs. STATE OF PUNJAB AND ORS.
|
February 1, 2007 |
|
RAVI BALA Vs. SATPAL
|
December 18, 2007 |
|
RAVI HANDA Vs. STATE OF HARYANA
|
May 11, 2007 |
|
RAVI KUMAR GUPTA Vs. NARINDER KUMAR & CO
|
March 29, 2007 |
|
RAVI SHARMA Vs. SANJIV KUMAR JAIN AND ORS.
|
August 9, 2007 |
|
RAVINDER KUMAR TALWAR & CO. Vs. STATE OF HARYANA
|
July 6, 2007 |
|
RAVINDER PAL SINGH Vs. STATE OF PUNJAB
|
September 18, 2007 |
|
RAVINDER SINGH Vs. MANDIR BHAJLEY RAM
|
August 20, 2007 |
|
RAVINDER SINGH Vs. RANJIT SINGH AND ANR.
|
November 23, 2007 |
|
RAVINDRA TUBES LTD. AND JINDAL INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.
|
January 9, 2007 |
|
RAWAN SHARMA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
February 20, 2007 |
|
REETA RANI Vs. STATE OF PUNJAB
|
October 16, 2007 |
|
REGIONAL COMPUTER CENTRE Vs. COMMISSIONER OF INCOME TAX
|
July 5, 2007 |
|
REGIONAL ENGINEERING, COLLEGE, NOW NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY), KURUKSHETRA Vs. PRESIDING OFFICER, LABOUR COURT
|
September 19, 2007 |
|
REKHA RANI Vs. STATE OF PUNJAB AND ORS.
|
October 15, 2007 |
|
RENU KANWAR Vs. STATE OF PUNJAB
|
November 12, 2007 |
|
RESHAM S/O SEWA SINGH AND ORS. Vs. LACHHMAN SINGH AND ORS.
|
November 13, 2007 |
|
RESHAM SINGH Vs. UNION OF INDIA
|
November 6, 2007 |
|
RESHAM SINGH Vs. GURMAIL SINGH
|
February 28, 2007 |
|
RESHAM SINGH Vs. KULWINDER KAUR
|
March 15, 2007 |
|
RESHAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
May 10, 2007 |
|
RESHAM SINGH AND OTHERS Vs. SUPERINTENDENT CANAL OFFICER
|
May 21, 2007 |
|
RESHMA GAUTAM Vs. NIRMALA RANI
|
February 9, 2007 |
|
RISALA Vs. RULDU
|
October 5, 2007 |
|
RISHAL SINGH Vs. BHAGWAN
|
March 19, 2007 |
|
RITA DEVI Vs. UNION OF INDIA
|
April 20, 2007 |
|
RMI CYCLES LTD. Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE, NEW DELHI
|
March 6, 2007 |
|
ROHAN SOOD (MINOR) Vs. UNION OF INDIA (UOI) AND ANR.
|
July 17, 2007 |
|
ROHINI DUA Vs. STATE OF HARYANA & ANR.
|
July 23, 2007 |
|
ROHIT AGGARWAL Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
ROHIT KUMAR JAIN Vs. STATE OF HARYANA
|
March 19, 2007 |
|
ROHIT SHARMA Vs. UNION OF INDIA
|
March 26, 2007 |
|
RONKI RAM Vs. PREM SAINI
|
July 27, 2007 |
|
ROOP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
September 28, 2007 |
|
ROPAR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. COMMISSIONER
|
August 7, 2007 |
|
ROSARY RELATORS PRIVATE LIMITED Vs. STATE OF HARYANA & OTHERS
|
July 16, 2007 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
November 16, 2007 |
|
ROSHAN LAL Vs. PUSHPA KUMARI
|
April 23, 2007 |
|
ROSHAN LAL AND ORS. Vs. KEWAL SINGH AND ORS.
|
October 5, 2007 |
|
RULDA RAM VIRAK AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 29, 2007 |
|
RUP JUDGE Vs. CHANDIGARH HOUSING BOARD
|
May 9, 2007 |
|
RUPINDER KAUR Vs. AVTAR SINGH
|
July 10, 2007 |
|
S B PACKAGINGS LIMITED Vs. CESTAT
|
January 30, 2007 |
|
S D PROCESSORS AND OTHERS Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
|
August 17, 2007 |
|
S H KAZMI Vs. STATE OF HARYANA
|
April 2, 2007 |
|
S K JAIN Vs. STATE OF HARYANA
|
August 17, 2007 |
|
S K MITTAL Vs. STATE OF HARYANA
|
July 13, 2007 |
|
S S CHAHAL Vs. FOOD CORPORATION OF INDIA
|
March 23, 2007 |
|
S. GURDEEP SINGH DHILLON Vs. THE STATE OF PUNJAB
|
May 7, 2007 |
|
S.C. KAPURIA Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 3, 2007 |
|
S.K. AGRICULTURE WORKS Vs. HARYANA STATE INDUSTRIAL DEV. CORPN. LTD.
|
February 12, 2007 |
|
S.K. BHOWMIK Vs. S.K. ARORA
|
September 19, 2007 |
|
S.L. CHOTANI Vs. BANK OF INDIA
|
August 22, 2007 |
|
S.P. JAIN AND ORS. Vs. THE OFFICIAL LIQUIDATOR AND ORS.
|
April 18, 2007 |
|
S.P. MALHOTRA Vs. U.T. CHANDIGARH
|
March 30, 2007 |
|
SADA RAM Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB AND OTHERS
|
March 19, 2007 |
|
SADHU OVERSEAS Vs. STATE OF HARYANA AND ANR.
|
September 28, 2007 |
|
SADHU RAM AND ORS. Vs. STATE OF HARYANA
|
September 26, 2007 |
|
SADHU SINGH Vs. JATINDER MOHAN
|
July 11, 2007 |
|
SADHU SINGH AND ANR Vs. KEHAR SINGH AND ANR
|
July 13, 2007 |
|
SAFFI ULLAH Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
SAHAB SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 5, 2007 |
|
SAHIL MITTAL Vs. STATE OF PUNJAB
|
December 17, 2007 |
|
SAINI ORCHARDS PVT LTD Vs. STATE OF HARYANA
|
March 22, 2007 |
|
SAJJAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2007 |
|
SAKEEL Vs. STATE OF HARYANA
|
September 11, 2007 |
|
SALIM Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
SALINDER KUMAR Vs. STATE OF PUNJAB
|
May 9, 2007 |
|
SALINDER KUMAR Vs. THE MUNDA KHERA COOPERATIVE CREDIT AND SERVICE SOCIETY LIMITED
|
July 10, 2007 |
|
SAMMO BAI AND OTHERS Vs. STATE OF HARYANA
|
August 1, 2007 |
|
SAMPURAN SINGH Vs. SEWA SINGH CHOUHAN
|
May 29, 2007 |
|
SAMPURAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 10, 2007 |
|
SANDEEP Vs. ELECTION TRIBUNAL AND ORS.
|
September 24, 2007 |
|
SANDEEP CHADHA ALIAS FORU ALIAS MONY Vs. STATE OF HARYANA
|
March 20, 2007 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 6, 2007 |
|
SANDESH KUMAR SETHI Vs. TILAK RAJ SHARMA
|
November 22, 2007 |
|
SANDIP KUMAR Vs. STATE OF PUNJAB
|
March 9, 2007 |
|
SANJAY Vs. STATE OF HARYANA
|
April 26, 2007 |
|
SANJAY Vs. STATE OF HARYANA
|
March 19, 2007 |
|
SANJAY ALIAS SANJOO Vs. STATE OF HARYANA
|
July 26, 2007 |
|
SANJAY BHATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2007 |
|
SANJAY SHARMA Vs. AJMER SINGH
|
February 21, 2007 |
|
SANJAY TIWARI Vs. HARYANA STATE ELECTRICITY BOARD
|
September 25, 2007 |
|
SANJAY YADAV Vs. ANITA YADAV
|
April 18, 2007 |
|
SANJEEV KALRA Vs. STATE BANK OF INDIA AND ANR.
|
December 21, 2007 |
|
SANJEEV KUMAR AND ORS. Vs. SHRI NARINDERJIT SINGH AND ORS.
|
October 30, 2007 |
|
SANJEEV KUMAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
October 16, 2007 |
|
SANJIV KUMAR Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
SANJIV KUMAR Vs. STATE OF PUNJAB AND ORS.
|
May 25, 2007 |
|
SANJIV KUMAR @ SANJU Vs. STATE OF PUNJAB
|
September 21, 2007 |
|
SANNU ALIAS RAJU Vs. THE STATE OF HARYANA
|
August 2, 2007 |
|
SANT BABA LABH SINGH Vs. SANTO
|
December 5, 2007 |
|
SANT GURMEET RAM RAHIM SINGH INSAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 17, 2007 |
|
SANT JAI RAM DAS COLLEGE OF EDUCATION Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
November 1, 2007 |
|
SANT SINGH Vs. SUKHDEV SINGH
|
August 27, 2007 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
April 3, 2007 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
SANTOKH SINGH ALIAS SUKHI Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
SANTOSH Vs. KRISHNA
|
March 1, 2007 |
|
SANTOSH DEVI Vs. CHANDER BHAN
|
October 17, 2007 |
|
SANWAR MAL SHARMA Vs. RATTAN SINGH
|
March 16, 2007 |
|
SARABJEET SINGH Vs. STATE OF PUNJAB
|
May 1, 2007 |
|
SARABJIT KAUR Vs. STATE OF PUNJAB
|
February 9, 2007 |
|
SARABJIT KAUR Vs. VIKRAM CHEHAL
|
September 17, 2007 |
|
SARAL KUMARI AND OTHERS Vs. STATE OF HARYANA
|
January 8, 2007 |
|
SARAN SINGH Vs. COMMISSIONER AMBALA DIVISION AMBALA
|
March 26, 2007 |
|
SARDAR AJIT SINGH Vs. SARDAR AMARJIT SINGH AND OTHERS
|
March 29, 2007 |
|
SARDAR BAHADUR RICE MILLS Vs. PUNJAB AND SIND BANK
|
April 2, 2007 |
|
SARLA HANDICRAFTS (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 16, 2007 |
|
SAROJ BALA Vs. BALWANT RAI
|
April 16, 2007 |
|
SAROJ DEVI Vs. PRESIDING OFFICER AND ANR.
|
July 6, 2007 |
|
SAROJ RANI Vs. PARDEEP KUMAR
|
August 28, 2007 |
|
SAROJ SHARMA Vs. LAVLESH KUMAR
|
July 24, 2007 |
|
SARUP SINGH Vs. DALBARA SINGH
|
September 26, 2007 |
|
SARUPINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
May 7, 2007 |
|
SAT NARAIN Vs. GENERAL MANAGER HARYANA ROADWAYS ROHTAK DEPOT
|
February 7, 2007 |
|
SAT PAL Vs. RAVI SHER SINGH
|
May 15, 2007 |
|
SAT PAL Vs. FINANCIAL COMMISSIONER
|
March 26, 2007 |
|
SAT PAL PURI Vs. STATE OF PUNJAB AND ORS.
|
March 5, 2007 |
|
SAT PARAKASH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 6, 2007 |
|
SATBIR Vs. STATE OF HARYANA
|
May 7, 2007 |
|
SATBIR KAUR @ SATBIR BAJWA Vs. DEHATI COOPERATIVE MARKETING SOCIETY LTD.
|
July 26, 2007 |
|
SATBIR SINGH Vs. HAR KAUR
|
May 23, 2007 |
|
SATBIR SINGH Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
|
March 13, 2007 |
|
SATBIR SINGH Vs. HEERA LAL
|
November 6, 2007 |
|
SATISH Vs. STATE OF HARYANA
|
April 28, 2007 |
|
SATISH CHOPRA Vs. SURAJ PRAKASH
|
July 24, 2007 |
|
SATISH KUMAR Vs. STATE OF HARYANA ETC.
|
January 29, 2007 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
July 27, 2007 |
|
SATISH RATHI Vs. STATE OF HARYANA
|
April 20, 2007 |
|
SATNAM KAUR Vs. ONKAR SINGH
|
July 18, 2007 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
December 11, 2007 |
|
SATNAM SINGH AND ORS. Vs. LUDHIANA IMPROVEMENT TRUST AND ORS.
|
October 10, 2007 |
|
SATPAL Vs. STATE OF HARYANA
|
August 16, 2007 |
|
SATPAL AND ANR. Vs. SURINDER KUMAR
|
May 31, 2007 |
|
SATPAL KHAN Vs. THE STATE OF HARYANA AND ORS.
|
January 15, 2007 |
|
SATPAL SHARMA Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
SATPAUL ALIAS LALA Vs. STATE OF PUNJAB
|
May 3, 2007 |
|
SATTEY ALIAS SATBIR SINGH Vs. STATE OF HARYANA
|
November 22, 2007 |
|
SATWINDER KAUR Vs. SURJEET SINGH
|
January 8, 2007 |
|
SATWINDER SINGH Vs. NABARD
|
September 10, 2007 |
|
SATYA Vs. STATE OF HARYANA
|
March 29, 2007 |
|
SATYA DEVI Vs. STATE OF HARYANA THROUGH ITS SECRETARY, CO-OPERATIVE SUPPLY AND MARKETING FEDERATION DEPARTMENT AND ORS.
|
November 29, 2007 |
|
SATYA DEVI Vs. RATTAN CHAND
|
September 6, 2007 |
|
SATYA PAL SHARMA Vs. SMT. SATWANT KAUR
|
July 23, 2007 |
|
SATYAPAL Vs. STATE OF HARYANA
|
February 21, 2007 |
|
SAVITRI DEVI Vs. STATE OF HARYANA
|
May 25, 2007 |
|
SAWAN KUMAR Vs. RAMA KANT
|
March 28, 2007 |
|
SAWAN MAL Vs. STATE OF HARYANA
|
July 6, 2007 |
|
SAWANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2007 |
|
SCANOMAX INDIA LTD. Vs. PSIDC
|
July 26, 2007 |
|
SECRETARY TO GOVT PUNJAB, TRANSPORT DEPARTMENT AND ORS Vs. AMAR NATH AND ANR
|
December 5, 2007 |
|
SEEMA Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
SEEMA CHAUDHARY Vs. THE STATE OF HARYANA
|
September 19, 2007 |
|
SEHDEV GAUTAM Vs. UNION OF INDIA
|
March 29, 2007 |
|
SEM PAL Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
SETH TEK CHAND Vs. STATE OF HARYANA
|
October 15, 2007 |
|
SEWA RAM Vs. BHARAT PETROLEUM CORPN. LTD
|
November 15, 2007 |
|
SEWA SINGH Vs. DHIAN SINGH
|
March 19, 2007 |
|
SEWA SINGH Vs. UNION OF INDIA
|
May 2, 2007 |
|
SH PHOOL CHAND BANSAL Vs. PARVINDER SINGH
|
May 2, 2007 |
|
SH. BHUPINDER SINGH Vs. SHRI HARI RAM
|
May 23, 2007 |
|
SHAHBEG SINGH Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
SHAKUNTALA PURI Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2007 |
|
SHAKUNTLA Vs. STATE OF PUNJAB
|
March 26, 2007 |
|
SHAKUNTLA Vs. STATE OF HARYANA
|
December 14, 2007 |
|
SHALINI Vs. PAWAN KAUSHAL
|
July 24, 2007 |
|
SHALINI Vs. DEV SAMAJ COLLEGE OF EDUCATION, FEROZEPUR CITY
|
October 12, 2007 |
|
SHAM LAL Vs. MOHAN LAL AND ORS.
|
February 27, 2007 |
|
SHAM LAL Vs. SUDESH KUMAR
|
May 29, 2007 |
|
SHAM LAL Vs. ASHOK KUMAR
|
March 23, 2007 |
|
SHAM SAROOP Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
SHAM SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 1, 2007 |
|
SHAMMI SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
August 6, 2007 |
|
SHAMSHER Vs. STATE OF HARYANA
|
January 12, 2007 |
|
SHAMSHER SINGH Vs. ZILE RAM
|
October 9, 2007 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
May 15, 2007 |
|
SHAMSUDDIN Vs. UNITEC LIMITED
|
September 14, 2007 |
|
SHANTI DEVI Vs. STATE OF HARYANA AND ANOTHER
|
May 22, 2007 |
|
SHANTI DEVI Vs. AMAR SINGH
|
September 18, 2007 |
|
SHANTI DEVI Vs. STATE OF PUNJAB
|
March 14, 2007 |
|
SHANTI DEVI Vs. GIAN CHAND
|
September 17, 2007 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
March 30, 2007 |
|
SHANTI DEVI AND ORS. Vs. SMT. TARAWATI AND ANR.
|
February 5, 2007 |
|
SHARDHALU BHAGAT RAM ASSRA Vs. RAM NATH
|
May 8, 2007 |
|
SHARWAN Vs. STATE OF HARYANA
|
March 30, 2007 |
|
SHASHI ARORA Vs. STATE OF HARYANA AND ANR.
|
November 27, 2007 |
|
SHASHI KUMAR @ SONU Vs. STATE OF HARYANA
|
July 16, 2007 |
|
SHASTRI CONSTRUCTION CO. Vs. UNION OF INDIA
|
July 30, 2007 |
|
SHAVETA PARMAR Vs. JASWINDERPREET SINGH
|
July 24, 2007 |
|
SHAVINDER PAL SINGH Vs. STATE OF PUNJAB
|
July 26, 2007 |
|
SHEELA RANI Vs. STATE OF HARYANA AND OTHERS
|
February 28, 2007 |
|
SHEETAL KUMARI Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
SHEO DAN AND ANOTHER Vs. HAR GIAN AND OTHERS
|
July 18, 2007 |
|
SHEO KUMAR SAHA Vs. STATE OF HARYANA AND OTHERS
|
March 16, 2007 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
March 30, 2007 |
|
SHESHA SINGH Vs. B.C. GUPTA
|
May 7, 2007 |
|
SHIKHA Vs. SANJAY KUMAR
|
April 16, 2007 |
|
SHIKHA MALHOTRA Vs. STATE BANK OF INDIA AND ANR.
|
December 6, 2007 |
|
SHIMLA RANI Vs. STATE OF PUNJAB
|
September 17, 2007 |
|
SHINDER KAUR Vs. STATE OF PUNJAB & OTHERS
|
August 2, 2007 |
|
SHINDER SINGH Vs. STATE OF PUNJAB
|
February 8, 2007 |
|
SHINDERPAL Vs. STATE OF PUNJAB
|
March 16, 2007 |
|
SHIRLEY DYERS Vs. COMMISSIONER OF C EX , JALANDHAR
|
March 21, 2007 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SANATAN DHARAM SABHA, JIND
|
March 28, 2007 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. BHUPINDER SINGH
|
February 12, 2007 |
|
SHISH PAL Vs. STATE OF PUNJAB
|
March 20, 2007 |
|
SHIV CHARAN DASS Vs. SURAT SINGH
|
December 19, 2007 |
|
SHIV DAYA ARORA Vs. RENU ARORA
|
March 5, 2007 |
|
SHIV DAYAL Vs. STATE OF PUNJAB
|
March 17, 2007 |
|
SHIV DAYAL Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
November 22, 2007 |
|
SHIV DUTT Vs. DHARAMBIR
|
August 21, 2007 |
|
SHIV KUMARI Vs. UNION OF INDIA
|
April 20, 2007 |
|
SHIV NARAIN SHARMA Vs. STATE OF HARYANA
|
December 7, 2007 |
|
SHIV SHAKTI EDUCATIONAL SOCIETY (REGD.) Vs. STATE OF PUNJAB AND ORS.
|
December 19, 2007 |
|
SHIV SHAKTI STEEL TUBES Vs. COMMISSIONER OF C EX , LUDHIANA
|
September 7, 2007 |
|
SHIV SHAM SINGH Vs. STATE OF PUNJAB
|
May 7, 2007 |
|
SHIV SHANKAR CONSTRUCTION COMPANY Vs. THE ENGINEER-IN-CHIEF AND ORS.
|
April 23, 2007 |
|
SHIV SINGH Vs. STATE OF PUNJAB
|
March 2, 2007 |
|
SHIVALA DAMODAR DASS Vs. KUNDAN LAL
|
September 17, 2007 |
|
SHIVALIK WOOLLEN MILLS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 13, 2007 |
|
SHIWALYA SPINNING AND WEAVING MILLS (P) LTD. Vs. STATE OF PUNJAB AND ORS.
|
February 6, 2007 |
|
SHOBHA MANDAL Vs. STATE OF HARYANA
|
March 28, 2007 |
|
SHREE DEWAN STEELS (INDIA) LIMITED (IN LIQUIDATION) Vs. CENTRAL BANK OF INDIA
|
March 1, 2007 |
|
SHREE DIGVIJAYA WOOLEN MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
|
August 23, 2007 |
|
SHRI RAMA CHANDRAN PILLAI Vs. STATE OF HARYANA
|
August 29, 2007 |
|
SHRI VAISHNO DEVI SHIKSHA SAMITY AND ORS., Vs. STATE OF HARYANA AND ORS.
|
July 12, 2007 |
|
SHUBH KARAN Vs. STATE OF HARYANA
|
September 13, 2007 |
|
SHUBH KIRAN SHARMA Vs. STATE OF HARYANA
|
August 1, 2007 |
|
SHYAM DUTT Vs. STATE OF HARYANA
|
April 16, 2007 |
|
SHYAM LAL Vs. SHAM LAL
|
February 9, 2007 |
|
SHYAMA DEVI Vs. STATE OF HARYANA
|
March 21, 2007 |
|
SIKERWAL INDUSTRIES Vs. HARYANA FINANCIAL CORPORATION AND ORS.
|
March 6, 2007 |
|
SIKH EDUCATIONAL COUNCIL, FEROZEPUR Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2007 |
|
SIMRANJIT SINGH MANN Vs. STATE OF PUNJAB
|
September 25, 2007 |
|
SIMRO DEVI Vs. RACHHPAL SINGH
|
March 23, 2007 |
|
SINGH LEGAL FOUNDATION, CHANDIGARH Vs. UNION OF INDIA
|
July 30, 2007 |
|
SIRI BHAGWAN Vs. STATE OF HARYANA
|
September 17, 2007 |
|
SIS PAL Vs. STATE OF HARYANA
|
November 21, 2007 |
|
SITA RAM Vs. STATE OF HARYANA
|
January 8, 2007 |
|
SITA RAM CHAUHAN @ S.R. CHAUHAN Vs. RAMESH KUMARI @ SMT. SUNITA
|
January 17, 2007 |
|
SITA RAM ETC Vs. GRAM PANCHAYAT ISMAILA ETC
|
June 12, 2007 |
|
SMT. ANITA Vs. STATE OF PUNJAB AND ORS.
|
July 2, 2007 |
|
SMT. DARSHAN KUMARI Vs. PUNJAB NATIONAL BANK AND ANR.
|
October 1, 2007 |
|
SMT. GURMIT KAUR Vs. MOHINDER SINGH
|
July 4, 2007 |
|
SMT. INDERAWATI Vs. RATTAN
|
July 4, 2007 |
|
SMT. KAMLA DEVI Vs. SMT. GAINDA DEVI AND ORS.
|
August 16, 2007 |
|
SMT. KAVITA DEVI Vs. SUMER SINGH AND ORS.
|
September 25, 2007 |
|
SMT. KRISHNA Vs. BRIJ LAL
|
November 6, 2007 |
|
SMT. MADHUBALA Vs. MURTI DEVI AND OTHERS
|
December 4, 2007 |
|
SMT. MANJU ALIAS SAPNA Vs. STATE OF HARYANA
|
April 25, 2007 |
|
SMT. SUSHILA DEVI Vs. MAHENDER SINGH
|
September 10, 2007 |
|
SMT. VIJAY SHAKTI Vs. UNION OF INDIA (UOI) AND ORS.
|
November 6, 2007 |
|
SOHAN LAL Vs. D.S. JASPAL, IAS, SECRETARY TO GOVT. OF PUNJAB
|
November 23, 2007 |
|
SOHAN LAL Vs. UNION OF INDIA (UOI) ETC.
|
August 22, 2007 |
|
SOHAN RAJ SHARMA Vs. STATE OF HARYANA
|
January 9, 2007 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 11, 2007 |
|
SOM NATH Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
SOM NATH ROLIA Vs. MANOJ KUMAR AND ANR.
|
July 24, 2007 |
|
SONA DEVI Vs. STATE OF HARYANA
|
December 19, 2007 |
|
SONAL SRIVASTAVA Vs. PANJAB UNIVERSITY
|
October 31, 2007 |
|
SONI ALIAS SURESH Vs. STATE OF HARYANA
|
March 29, 2007 |
|
SONU ALIAS SANDEEP Vs. STATE OF HARYANA
|
August 21, 2007 |
|
SORABH BALI Vs. STATE OF HARYANA
|
March 13, 2007 |
|
SPICE COMMUNICATIONS PVT. LTD. Vs. LAKHWINDER SINGH AND ORS.
|
August 3, 2007 |
|
SPINDER SINGH ALIAS HARMINDER SINGH Vs. THE STATE OF PUNJAB
|
September 6, 2007 |
|
STATE BANK OF INDIA Vs. AMAN TEX FABRICS
|
May 15, 2007 |
|
STATE BANK OF PATIALA Vs. INCOME TAX OFFICER
|
March 29, 2007 |
|
STATE OF HARYANA Vs. RAJ KUMAR
|
May 1, 2007 |
|
STATE OF HARYANA Vs. RAM KUMAR
|
April 24, 2007 |
|
STATE OF HARYANA Vs. ZAFAR ALI
|
May 28, 2007 |
|
STATE OF HARYANA Vs. RAM PHAL SINGH
|
March 19, 2007 |
|
STATE OF HARYANA Vs. KULDIP SINGH
|
March 12, 2007 |
|
STATE OF HARYANA Vs. RAJINDER
|
March 26, 2007 |
|
STATE OF HARYANA Vs. GURMUKH SINGH
|
March 26, 2007 |
|
STATE OF HARYANA Vs. RAJBALA
|
March 22, 2007 |
|
STATE OF HARYANA Vs. AJMER SINGH ETC.
|
March 2, 2007 |
|
STATE OF HARYANA Vs. DEEPAK AND ANR.
|
May 21, 2007 |
|
STATE OF HARYANA Vs. MAHIPAL AND ORS.
|
May 18, 2007 |
|
STATE OF HARYANA Vs. NARESH PAL AND ORS.
|
May 18, 2007 |
|
STATE OF HARYANA Vs. KEWAL RAM
|
April 26, 2007 |
|
STATE OF HARYANA Vs. PREM SINGH
|
February 22, 2007 |
|
STATE OF HARYANA Vs. ROHTAS
|
January 11, 2007 |
|
STATE OF HARYANA Vs. MALU RAM
|
January 19, 2007 |
|
STATE OF HARYANA Vs. RAJESH KUMAR AND ORS.
|
May 22, 2007 |
|
STATE OF HARYANA Vs. RAMESH CHAND AND ORS.
|
May 23, 2007 |
|
STATE OF HARYANA Vs. POHLA SINGH AND ORS.
|
March 14, 2007 |
|
STATE OF HARYANA Vs. SURAJ MAL ALIAS SAMMAN AND ORS.
|
May 22, 2007 |
|
STATE OF HARYANA Vs. BALJINDER SINGH
|
April 30, 2007 |
|
STATE OF HARYANA Vs. RAM SEWAK AND ORS.
|
March 13, 2007 |
|
STATE OF HARYANA Vs. SURAJ MAL
|
January 29, 2007 |
|
STATE OF HARYANA Vs. SUBHASH CHAND
|
March 7, 2007 |
|
STATE OF HARYANA Vs. RAM PHAL AND ORS.
|
September 10, 2007 |
|
STATE OF HARYANA Vs. RAM SINGH
|
July 3, 2007 |
|
STATE OF HARYANA Vs. HARI SINGH
|
July 25, 2007 |
|
STATE OF HARYANA Vs. SUBHASH
|
November 21, 2007 |
|
STATE OF HARYANA Vs. DAL KAUR
|
November 6, 2007 |
|
STATE OF HARYANA Vs. SHARDI
|
July 17, 2007 |
|
STATE OF HARYANA Vs. VIRSA SINGH
|
November 12, 2007 |
|
STATE OF HARYANA Vs. PREM SINGH AND ANR.
|
October 19, 2007 |
|
STATE OF HARYANA Vs. OM SINGH AND ANR.
|
October 15, 2007 |
|
STATE OF HARYANA Vs. SAMTEL INDIA LTD. AND ANR.
|
July 9, 2007 |
|
STATE OF HARYANA Vs. BHAGWATI WIDOW OF LAL CHAND
|
October 11, 2007 |
|
STATE OF HARYANA Vs. NEEL KANTH
|
October 8, 2007 |
|
STATE OF HARYANA Vs. RAJBIR OFFICER
|
November 14, 2007 |
|
STATE OF HARYANA Vs. BUDH RAM AND OTHERS
|
May 16, 2007 |
|
STATE OF HARYANA Vs. KAPOOR SINGH
|
January 17, 2007 |
|
STATE OF HARYANA Vs. ROOP LAL MEHTA
|
April 3, 2007 |
|
STATE OF HARYANA Vs. ISHWAR DASS MITTAL
|
July 11, 2007 |
|
STATE OF HARYANA Vs. LEKH RAM @ LEKHA
|
May 23, 2007 |
|
STATE OF HARYANA Vs. MAHABIR SOLVENT PLANT
|
May 23, 2007 |
|
STATE OF HARYANA AND Vs. BALLI SINGH AND ORS.
|
November 6, 2007 |
|
STATE OF HARYANA AND OTHERS Vs. BALWANT SINGH
|
January 25, 2007 |
|
STATE OF PUNJAB Vs. BASANT SINGH
|
March 22, 2007 |
|
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
March 22, 2007 |
|
STATE OF PUNJAB Vs. PRITAM PAL SINGH
|
March 21, 2007 |
|
STATE OF PUNJAB Vs. HARJIT SINGH
|
March 28, 2007 |
|
STATE OF PUNJAB Vs. GURBACHAN LAL
|
March 28, 2007 |
|
STATE OF PUNJAB Vs. SANTA SINGH
|
March 28, 2007 |
|
STATE OF PUNJAB Vs. RAVINDER KUMAR AND BROS
|
January 15, 2007 |
|
STATE OF PUNJAB Vs. RAGHBIR SINGH
|
May 28, 2007 |
|
STATE OF PUNJAB Vs. BIR PAUL
|
May 10, 2007 |
|
STATE OF PUNJAB Vs. VIRPAL
|
May 9, 2007 |
|
STATE OF PUNJAB Vs. BRIJ BHUSHAN
|
April 16, 2007 |
|
STATE OF PUNJAB Vs. GURNAM SINGH AND ORS.
|
February 14, 2007 |
|
STATE OF PUNJAB Vs. HARWINDERPAL SINGH AND ORS.
|
February 26, 2007 |
|
STATE OF PUNJAB Vs. MAJOR SINGH AND ORS.
|
September 5, 2007 |
|
STATE OF PUNJAB Vs. AMRIT SINGH AND ANR.
|
July 17, 2007 |
|
STATE OF PUNJAB Vs. SURESH
|
July 17, 2007 |
|
STATE OF PUNJAB Vs. MANGAL SINGH AND ANR.
|
May 16, 2007 |
|
STATE OF PUNJAB Vs. KULDIP SINGH
|
February 22, 2007 |
|
STATE OF PUNJAB Vs. GIAN SINGH
|
May 2, 2007 |
|
STATE OF PUNJAB Vs. NACHHATTAR SINGH @ BANIA
|
February 26, 2007 |
|
STATE OF PUNJAB Vs. AVTAR SINGH
|
May 28, 2007 |
|
STATE OF PUNJAB Vs. GURCHARAN SINGH @ HAPPY
|
February 1, 2007 |
|
STATE OF PUNJAB Vs. PYARE LAL
|
May 29, 2007 |
|
STATE OF PUNJAB Vs. SURJIT SINGH
|
November 21, 2007 |
|
STATE OF PUNJAB Vs. OSWAL KNIT INDIA LTD
|
September 27, 2007 |
|
STATE OF PUNJAB Vs. NASIB SINGH
|
January 18, 2007 |
|
STATE OF PUNJAB Vs. KAKA SINGH AND OTHERS
|
July 23, 2007 |
|
STATE OF PUNJAB Vs. VASDEV SINGH
|
January 29, 2007 |
|
STATE OF PUNJAB Vs. HARBHAJAN SINGH
|
August 6, 2007 |
|
STATE OF PUNJAB Vs. KHARATI LAL
|
August 27, 2007 |
|
STATE OF PUNJAB Vs. JAGIR SINGH
|
September 10, 2007 |
|
STATE OF PUNJAB Vs. MOHAN SINGH
|
May 16, 2007 |
|
STATE OF PUNJAB Vs. ROMESH KUMAR AND ANOTHER
|
May 15, 2007 |
|
STATE OF PUNJAB Vs. BALRAJ SINGH
|
January 8, 2007 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
February 5, 2007 |
|
STATE OF PUNJAB Vs. PARAMJIT SINGH ETC.
|
February 1, 2007 |
|
STATE OF PUNJAB Vs. SOM RAJ
|
April 26, 2007 |
|
STATE OF PUNJAB AND ANOTHER Vs. RAGHBIR SINGH
|
May 30, 2007 |
|
STATE OF PUNJAB AND ANOTHER Vs. DARSHAN SINGH
|
August 31, 2007 |
|
STATE OF PUNJAB AND ANR. Vs. MAHAVIR VANASPATI COMPANY AND ANR.
|
March 1, 2007 |
|
STATE OF PUNJAB AND OTHERS Vs. PARAMJIT SINGH
|
February 5, 2007 |
|
STATE OF PUNJAB AND OTHERS Vs. KHUSHI RAM, ASI (RETD )
|
August 17, 2007 |
|
STATE OF PUNJAB AND OTHERS Vs. S C CHADHA AND ANOTHER
|
September 27, 2007 |
|
STATE OF PUNJAB AND OTHERS Vs. BALBIR BHARDWAJ
|
January 29, 2007 |
|
STATE TRADING CORPN. OF INDIA LTD Vs. DON VALLEY RICE LTD.
|
May 21, 2007 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. STEEL STRIPS AND TUBES LTD.
|
May 4, 2007 |
|
SUB INSPECTOR, GIAS RAM Vs. STATE OF HARYANA AND ORS
|
July 19, 2007 |
|
SUBE SINGH Vs. DALIP SINGH
|
January 17, 2007 |
|
SUBE SINGH Vs. BISHAN SINGH
|
September 24, 2007 |
|
SUBHAS CHAND JAIN Vs. HARYANA FINANCIAL CORPORATION
|
November 27, 2007 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
May 30, 2007 |
|
SUBHASH CHAND Vs. MOHD. KHAN
|
April 3, 2007 |
|
SUBHASH CHAND SINGLA Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. AND ANR.
|
May 8, 2007 |
|
SUBHASH CHAND VERMA Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2007 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 2007 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
September 20, 2007 |
|
SUBHASH CHANDER GUPTA Vs. STATE OF HARYANA
|
March 16, 2007 |
|
SUBHASH CHANDER GUPTA Vs. INCOME TAX OFFICER
|
September 7, 2007 |
|
SUBHASH CHANRDA Vs. COMMISSIONER OF INCOME TAX
|
December 7, 2007 |
|
SUBIR KAUR DEY Vs. STATE OF HARYANA
|
January 8, 2007 |
|
SUBROTO KUMAR DEY Vs. THE STATE OF PUNJAB
|
January 10, 2007 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
February 13, 2007 |
|
SUDAGAR KHAN AND ORS. Vs. THE STATE OF PUNJAB
|
January 16, 2007 |
|
SUDAGAR SINGH Vs. STATE OF PUNJAB
|
September 12, 2007 |
|
SUDAMA DEVI Vs. KEWAL RAM
|
November 28, 2007 |
|
SUDARSHAN CHHABRA Vs. PARAMJIT SINGH GILL
|
September 5, 2007 |
|
SUDARSHAN KUMAR PARSHOTAM LAL Vs. DARSHANA DEVI
|
March 14, 2007 |
|
SUDARSHAN SINGH Vs. PRITPAL SINGH
|
January 24, 2007 |
|
SUDESH KUMAR GUPTA Vs. STATE BANK OF PATIALA AND ORS.
|
December 21, 2007 |
|
SUDESH RANI Vs. PUNJAB STATE
|
September 11, 2007 |
|
SUDESH RANI Vs. JARNAILO DEVI
|
February 12, 2007 |
|
SUDESH VIJ Vs. ARUN SHARMA @ PAPPU
|
May 11, 2007 |
|
SUDHA SHARMA Vs. ORIENTAL BANK OF COMMERCE
|
February 5, 2007 |
|
SUDHIR BHASIN AND VIJAY KUMAR BHASIN Vs. COMMISSIONER OF INCOME TAX
|
September 11, 2007 |
|
SUDHIR KUMAR YADAV AND ORS. ANDHANUMAN BHATTA CO. AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
December 11, 2007 |
|
SUKH SINGH ALIAS SUKHAN Vs. STATE OF HARYANA
|
April 18, 2007 |
|
SUKHBIR Vs. TARA CHAND
|
April 17, 2007 |
|
SUKHBIR SINGH Vs. STATE OF PUNJAB
|
January 19, 2007 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
February 7, 2007 |
|
SUKHBIR SINGH Vs. JAGIR SINGH
|
September 6, 2007 |
|
SUKHBIR SINGH Vs. RANBIR SINGH AND ANR.
|
October 19, 2007 |
|
SUKHBIR SINGH KATARIA Vs. COMMISSIONER OF INCOME TAX (APPEALS), FARIDABAD
|
March 29, 2007 |
|
SUKHCHAIN SINGH Vs. THE STATE OF PUNJAB
|
August 24, 2007 |
|
SUKHDEEP SINGH BHODAY Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE AND ORS.
|
August 8, 2007 |
|
SUKHDEV RAJ Vs. BABU RAM
|
August 21, 2007 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
November 1, 2007 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
November 2, 2007 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 17, 2007 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
February 6, 2007 |
|
SUKHDEV SINGH @ MAKHAN Vs. STATE OF PUNJAB
|
July 26, 2007 |
|
SUKHDEV SINGH @ SUKHA Vs. MANJIT KAUR
|
July 20, 2007 |
|
SUKHDEV SINGH ALIAS BHUTTO ALIAS AJAY KUMAR Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
SUKHDEVI Vs. HARI RAM
|
August 21, 2007 |
|
SUKHJEET SINGH Vs. STATE OF PUNJAB
|
September 5, 2007 |
|
SUKHMANDER SINGH, EX-CONSTABLE NO 57 Vs. PUNJAB STATE
|
August 21, 2007 |
|
SUKHMEET KAUR DEOL Vs. STATE OF PUNJAB
|
October 10, 2007 |
|
SUKHPAL KAUR Vs. KASHMIR KAUR
|
November 19, 2007 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2007 |
|
SUKHVIR SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
SUKHWANT KAUR Vs. HARINDERPAL SINGH
|
October 29, 2007 |
|
SUKHWANT SINGH Vs. STATE OF PUNJAB
|
May 3, 2007 |
|
SUKHWINDER KAUR Vs. HARJINDER SINGH
|
September 25, 2007 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 2007 |
|
SUKHWINDER SINGH Vs. PUNJAB NATIONAL BANK
|
March 5, 2007 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 23, 2007 |
|
SUKHWINDER SINGH Vs. STATE BANK OF INDIA
|
March 22, 2007 |
|
SUKHWINDER SINGH Vs. STATE OF HARYANA
|
November 12, 2007 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2007 |
|
SUMAN Vs. BHAGAT RAM
|
August 13, 2007 |
|
SUMAN Vs. STATE OF HARYANA
|
April 3, 2007 |
|
SUMAN BALA Vs. NEW INDIA ASSURANCE CO LTD
|
January 29, 2007 |
|
SUMAN KAJLA Vs. STATE OF HARYANA
|
July 24, 2007 |
|
SUMAN LATA Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2007 |
|
SUMAN LATA W/O SH. RAGHUBIR SINGH AND ORS. Vs. THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT OF HARYANA, DEPARTMENT OF EDUCATION AND ORS.
|
February 22, 2007 |
|
SUMAN RANI Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
November 17, 2007 |
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SUMANGAL ROY Vs. UNION OF INDIA AND OTHERS
|
February 6, 2007 |
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SUMEET SINGH Vs. GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
|
September 6, 2007 |
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SUMER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
|
July 11, 2007 |
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SUMIT AGGARWAL Vs. BALMATI
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April 17, 2007 |
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SUMITRA DEVI Vs. MANJIT SINGH SH;SWAT
|
May 10, 2007 |
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SUNAINA VERMA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
November 1, 2007 |
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SUNAM CO OPERATIVE MARKETING SOCIETY Vs. RAMAKANT
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February 6, 2007 |
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SUNBEAM POLYMER PRODUCTS Vs. STATE OF HARYANA
|
July 20, 2007 |
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SUNDER DASS AND COMPANY Vs. JIND CO-OPERATIVE SUGAR MILLS LIMITED
|
August 7, 2007 |
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SUNDER SINGH Vs. STATE OF HARYANA
|
December 18, 2007 |
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SUNIL DUTT AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
January 10, 2007 |
|
SUNIL KUMAR Vs. STATE OF HARYANA
|
November 19, 2007 |
|
SUNIL KUMAR ALIAS BHOLU Vs. STATE OF HARYANA
|
November 14, 2007 |
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SUNIL KUMAR ALIAS SONU Vs. STATE OF HARYANA
|
April 16, 2007 |
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SUNIL KUMAR NANDU Vs. SH. JAGDEEP NIDAN AND ORS.
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November 5, 2007 |
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SUNIL SARDANA Vs. RENU RAWAL
|
September 17, 2007 |
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SUNIT C SINGHI Vs. POST GRADUATE INSTITUTE OF MEDICAL & OTHERS
|
November 28, 2007 |
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SUNITA & ORS Vs. BALBIR SINGH & ORS
|
August 14, 2007 |
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SUNITA AND ORS. Vs. ISHWAR KALA AND ANR.
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September 13, 2007 |
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SUNITA DEVI Vs. BRANCH MANAGER, SBI AND OTHERS
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March 1, 2007 |
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SUNITA RANI Vs. STATE OF PUNJAB
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April 16, 2007 |
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SUNITA RANI Vs. S S S BOARD PUNJAB
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March 21, 2007 |
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SUNTA DEVI Vs. COMMISSIONER
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November 27, 2007 |
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SURAIN SINGH Vs. STATE OF PUNJAB
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September 11, 2007 |
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SURAJ Vs. UNION TERRITORY
|
December 21, 2007 |
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SURAJ MAL Vs. STATE OF HARYANA
|
March 21, 2007 |
|
SURAJ MAL Vs. STATE OF HARYANA
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February 1, 2007 |
|
SURAJ MAL AND ANR. Vs. STATE OF HARYANA
|
January 12, 2007 |
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SURAJ MOTOR CO. Vs. STATE OF PUNJAB AND ORS.
|
July 16, 2007 |
|
SURAT SINGH AND OTHERS Vs. COMMISSIONER, ROHTAK AND OTHERS
|
March 20, 2007 |
|
SURENDER ALIAS SUNDER Vs. STATE OF HARYANA
|
March 29, 2007 |
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SURESH Vs. HARYANA STATE
|
April 2, 2007 |
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SURESH AHUJA Vs. PRESIDING OFFICER, LABOUR COURT I, FARIDABAD
|
December 10, 2007 |
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SURESH CHAND GUPTA & ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
January 17, 2007 |
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SURESH KUMAR Vs. YAMIN ALI AND ORS.
|
August 3, 2007 |
|
SURESH KUMAR Vs. GURDEV SINGH
|
September 21, 2007 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
August 27, 2007 |
|
SURESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA OTHERS
|
March 8, 2007 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
November 13, 2007 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
September 25, 2007 |
|
SURESH KUMARI Vs. STATE OF HARYANA
|
February 13, 2007 |
|
SURESH PAL Vs. STATE OF PUNJAB
|
February 12, 2007 |
|
SURINDER & CO. Vs. STATE OF HARYANA & ORS.
|
May 24, 2007 |
|
SURINDER KAMBOJ Vs. STATE OF PUNJAB
|
October 11, 2007 |
|
SURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 22, 2007 |
|
SURINDER KAUR Vs. RANJIT SINGH
|
April 16, 2007 |
|
SURINDER KAUR WD/O SH LABH SINGH Vs. STATE OF PUNJAB THROUGH DIRECTOR GENERAL OF POLICE, CHANDIGARH
|
December 5, 2007 |
|
SURINDER KUMAR Vs. SATPAL AND LALIT BANSAL
|
March 30, 2007 |
|
SURINDER KUMAR BANSAL & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
July 26, 2007 |
|
SURINDER SINGH Vs. INDERJIT SINGH
|
September 19, 2007 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 8, 2007 |
|
SURINDER SINGH Vs. BHUPINDER SINGH
|
August 30, 2007 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 19, 2007 |
|
SURINDER SINGH Vs. KIRPAL SINGH
|
March 13, 2007 |
|
SURINDER SINGH Vs. SHAM SINGH
|
November 12, 2007 |
|
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 16, 2007 |
|
SURINDERA RANI Vs. KIRAN BALA
|
November 14, 2007 |
|
SURJAN SINGH Vs. STATE OF PUNJAB
|
May 4, 2007 |
|
SURJEET @ SURJIT SINGH KATARIA AND ORS. Vs. RAJ HANS AND ORS.
|
September 17, 2007 |
|
SURJIT KAUR Vs. HARCHAND SINGH
|
November 19, 2007 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
March 5, 2007 |
|
SURJIT KUMAR Vs. LEHMBER SINGH
|
November 21, 2007 |
|
SURJIT KUMAR AND Vs. STATE OF PUNJAB
|
March 8, 2007 |
|
SURJIT MOTORS Vs. INCOME TAX OFFICER
|
January 15, 2007 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 20, 2007 |
|
SURJIT SINGH Vs. MOHINDER SINGH
|
July 4, 2007 |
|
SURJIT SINGH Vs. HARYANA STATE
|
July 26, 2007 |
|
SURTA Vs. KAILASH CHAND
|
August 1, 2007 |
|
SUSHIL KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
December 13, 2007 |
|
SUSHIL RANI Vs. ATTAM PARKASH
|
February 21, 2007 |
|
SUSHIL RANI Vs. ATTAM PARKASH
|
April 5, 2007 |
|
SUSHILA DEVI GANDHI Vs. HIRA LAL
|
March 14, 2007 |
|
SUSHMA ARORA Vs. STATE OF HARYANA
|
February 6, 2007 |
|
SWAGREHA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. SPECIAL SECRETARY,COOPERATION HARYANA AND OTHERS
|
May 21, 2007 |
|
SWAMI DEVI DYAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
December 10, 2007 |
|
SWAMI KAMAL BABA ALIAS BAL KAMAL Vs. STATE OF PUNJAB
|
November 12, 2007 |
|
SWARAJ ENGINES LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
September 5, 2007 |
|
SWARAJ KUMAR MANROY Vs. BALDEV RAJ SHARMA
|
February 21, 2007 |
|
SWINDER KAUR Vs. LAL CHAND
|
April 17, 2007 |
|
SWINDER SINGH Vs. STATE OF PUNJAB
|
March 21, 2007 |
|
T AMUDHA SIDHANATHAN Vs. UNION TERRITIRY CHANDIGARH
|
November 12, 2007 |
|
T.B. SINGLA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 15, 2007 |
|
TAJ MOHAMMAD AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 10, 2007 |
|
TANDA KHAD AND PESTICIDES STORE Vs. STATE OF PUNJAB
|
May 23, 2007 |
|
TARA SINGH Vs. SOHAN LAL
|
March 15, 2007 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
TARLOCHAN SINGH AND ORS. Vs. U.T. CHANDIGARH AND ANR.
|
May 31, 2007 |
|
TARLOK SINGH Vs. SURINDER SINGH
|
May 9, 2007 |
|
TARLOK SINGH Vs. B.N. MATHUR
|
October 30, 2007 |
|
TARN TARAN PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. FINANCIAL COMMISSIONER COOPERATION, PUNJAB
|
November 22, 2007 |
|
TARSEM PAL ANANT RAM Vs. STATE OF PUNJAB
|
April 16, 2007 |
|
TARSEM SINGH Vs. STATE OF HARYANA
|
August 22, 2007 |
|
TARSEM SINGH Vs. BACHITTAR SINGH
|
March 13, 2007 |
|
TARSEM SINGH Vs. STATE
|
December 19, 2007 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
August 23, 2007 |
|
TARSEM SINGH AND KARAMJIT KAUR Vs. THE STATE OF PUNJAB
|
September 13, 2007 |
|
TARUNDEEP SINGH Vs. GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
|
December 21, 2007 |
|
TEHAL SINGH Vs. D.H.B.V.N.L. & OTHERS
|
January 15, 2007 |
|
TEJ KAUR Vs. AMAR KAUR AND OTHERS
|
December 10, 2007 |
|
TEJ KAUR Vs. SARBJIT KAUR
|
March 1, 2007 |
|
TEJA SINGH Vs. SMT. AMAR KAUR AND ORS.
|
November 12, 2007 |
|
TEJA SINGH Vs. STATE OF HARYANA
|
December 14, 2007 |
|
TEJBIR Vs. STATE OF HARYANA
|
October 17, 2007 |
|
TEJINDER KAUR Vs. KISHAN SINGH
|
September 20, 2007 |
|
TEJINDER PAL GROVER Vs. MURARI LAL GUPTA
|
April 27, 2007 |
|
TEJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
April 2, 2007 |
|
TEJINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2007 |
|
TEJPAL SINGH Vs. RUPINDER KAUR
|
March 26, 2007 |
|
TEJU ALIAS TEJ PAL Vs. THE STATE OF HARYANA
|
March 7, 2007 |
|
TEJVIR Vs. BIMLA AND ORS
|
October 12, 2007 |
|
TEK CHAND BEHAL Vs. KHEM CHAND
|
October 31, 2007 |
|
TEKU ALIAS SAT PARKASH Vs. JAI BHAGWAN
|
February 7, 2007 |
|
THE ADMINISTRATIVE COMMANDANT, STATION HEAD QUARTERAND ORS. Vs. PAWAN KUMAR AND ORS.
|
December 17, 2007 |
|
THE ADMINISTRATOR, MUNICIPALITY Vs. VIJESH KUMAR AND ORS.
|
August 14, 2007 |
|
THE AMBALA IMPROVEMENT TRUST Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
August 21, 2007 |
|
THE BICHPARI COOPERATIVE CREDIT AND SERVICE SOCIETY LIMITED Vs. GANPAT RAI AND ORS.
|
August 24, 2007 |
|
THE BRITISH INDIA CORPORATION LTD. Vs. VED PAL AND ANR.
|
July 6, 2007 |
|
THE COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION LIMITED
|
August 8, 2007 |
|
THE COMMISSIONER OF INCOME TAX Vs. NAV DURGA EXPORTS
|
October 3, 2007 |
|
THE DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE Vs. RANDHIR SINGH, EX. CONSTABLE NO. 60
|
February 1, 2007 |
|
THE DURGA FURNITURE & BODY BUILDERS PRODUCTION CO-OP. INDUSTRIAL SOCIETY LTD. Vs. THE REGISTRAR, COOP. SOCIETIES, HARYANA
|
April 28, 2007 |
|
THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. THE STATE OF HARYANA AND ORS.
|
April 18, 2007 |
|
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION Vs. THE APPELLATE AUTHORITY AND ORS.
|
May 28, 2007 |
|
THE PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. STATE OF PUNJAB
|
August 28, 2007 |
|
THE SECRETARY TO GOVT. PUNJAB, TRANSPORT DEPARTMENT AND ORS. Vs. AMAR NATH AND ANR.
|
December 5, 2007 |
|
THE STATE OF HARYANA Vs. PIRTHI AND ANR.
|
February 7, 2007 |
|
THE STATE OF PUNJAB Vs. SUBASH CHANDER AND ORS.
|
February 5, 2007 |
|
THE STATE OF PUNJAB Vs. SHER SINGH
|
January 31, 2007 |
|
THE STATE OF PUNJAB Vs. KHARATI LAL AND ANOTHER
|
August 27, 2007 |
|
THE STATE OF PUNJAB Vs. MAKHAN LAL AND ANR.
|
August 21, 2007 |
|
THE STATE OF PUNJAB Vs. AJIT SINGH
|
September 17, 2007 |
|
THE STATE OF PUNJAB Vs. JAGTAR SINGH
|
May 4, 2007 |
|
THE STATE OF PUNJAB Vs. KULDIP SINGH AND ANR.
|
May 29, 2007 |
|
THE STATE OF PUNJAB AND ORS. Vs. JATINDER KUMAR
|
December 20, 2007 |
|
TILAK RAJ Vs. SMT. VIMLA DEVI
|
August 31, 2007 |
|
TILAK RAJ Vs. PUNJAB STATE CO-OPERATIVE SOCIETIES AND ANOTHERS
|
December 19, 2007 |
|
TILAK RAJ Vs. BAIKUNTHI DEVI
|
February 28, 2007 |
|
TILAK RAJ BANKA Vs. STATE OF HARYANA
|
September 27, 2007 |
|
TILAK RAJ MADAN LAL Vs. THE STATE OF PUNJAB AND ORS.
|
July 2, 2007 |
|
TINKU @ KAMAL Vs. STATE OF PUNJAB
|
March 8, 2007 |
|
TIRTH RAM Vs. STATE OF PUNJAB
|
July 16, 2007 |
|
TOTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 13, 2007 |
|
TOTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 17, 2007 |
|
TRIPTA DEVI Vs. JAGDISH KUMAR
|
May 23, 2007 |
|
TRIPTA DEVI AND ANR. Vs. JAGDISH KUMAR
|
May 22, 2007 |
|
TULSI DEVI Vs. STATE OF PUNJAB
|
March 5, 2007 |
|
UCO BANK Vs. H P S CHAWLA AND ANOTHER
|
May 7, 2007 |
|
UDHAM SINGH Vs. BHAG SINGH
|
November 23, 2007 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB
|
May 21, 2007 |
|
UJAGGAR KAUR Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
UJJAGAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
August 3, 2007 |
|
UJJWAL YADAV Vs. PUNJAB ENGINEERING COLLEGE AND OTHERS
|
October 31, 2007 |
|
UMED SINGH Vs. STATE OF HARYANA
|
March 13, 2007 |
|
UNION OF INDIA Vs. OM CONSTRUCTION COMPANY & ANR.
|
November 2, 2007 |
|
UNION OF INDIA Vs. STATE OF PUNJAB
|
April 24, 2007 |
|
UNION OF INDIA Vs. ASHWANI KUMAR
|
March 13, 2007 |
|
UNION OF INDIA Vs. AMARJIT KAUR
|
March 20, 2007 |
|
UNION OF INDIA Vs. TILAK RAJ
|
December 5, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AT CHANDIGARH
|
October 8, 2007 |
|
UNION OF INDIA Vs. PARKASH CHAND
|
September 12, 2007 |
|
UNION OF INDIA Vs. NO 22919 EX SEP DALI SINGH
|
August 7, 2007 |
|
UNION OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH
|
September 14, 2007 |
|
UNION OF INDIA Vs. HINDUSTAN GUM & CHEMICALS LTD.
|
February 21, 2007 |
|
UNION OF INDIA & OTHERS Vs. EX. HAV. KANWAR SINGH, NO. 14550669 OF EME
|
January 30, 2007 |
|
UNION OF INDIA (UOI) Vs. SMT. KAMLA DEVI AND ORS.
|
October 1, 2007 |
|
UNION OF INDIA (UOI) AND ANR. Vs. MOHAN INDUSTRIES AND ANR.
|
February 7, 2007 |
|
UNION OF INDIA (UOI) AND ANR. Vs. MANJU BALA AND ORS.
|
July 9, 2007 |
|
UNION OF INDIA (UOI) AND ORS. Vs. PURANJIT SINGH AND ORS.
|
December 14, 2007 |
|
UNION OF INDIA (UOI) AND ORS. Vs. ASHOK KUMAR AND ANR.
|
December 21, 2007 |
|
UNITED BUS SERVICE REGD. Vs. STATE APPELLATE TRIBUNAL AND ORS.
|
August 13, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. KUSUM SOOD
|
December 10, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTI DEVI
|
March 30, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. AMIT MITTAL
|
March 29, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAHENDER & ORS
|
August 28, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMLA DEVI & ORS
|
August 3, 2007 |
|
UNITED INDIA INSURANCE CO. Vs. ROSHAN LAL
|
December 20, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUNITA BANSAL AND OTHERS
|
December 6, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PHOOLPATI WIDOW OF TEK AND ORS.
|
March 7, 2007 |
|
UNITED INDIA INSURANCE COMPANY Vs. KANNA
|
May 2, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHEONATH AND OTHERS
|
September 14, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAIN CROKERY HOUSE AND ANR.
|
September 5, 2007 |
|
UNITED NEWS OF INDIA Vs. PRESIDING OFFICER AND ANOTHER
|
December 5, 2007 |
|
UREA CASALE, S.A. Vs. THE STATE OF PUNJAB AND ORS.
|
October 9, 2007 |
|
URMILA DEVI Vs. STATE OF PUNJAB
|
March 29, 2007 |
|
URMILA DEVI Vs. SUBHASH
|
March 26, 2007 |
|
USHA RANI Vs. COMMISSIONER OF INCOME TAX
|
February 26, 2007 |
|
USHA RANI Vs. PUSHPA DEVI
|
August 7, 2007 |
|
USHA RANI Vs. SHAM LAL
|
November 21, 2007 |
|
UTTAM CHAND (DEAD) THRU. LRS ASHOK KUMAR Vs. JAWAHAR LAL
|
July 4, 2007 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. JAI JAGDAMBEY STEEL PVT. LTD.
|
February 6, 2007 |
|
V B HANDA Vs. STATE OF PUNJAB
|
April 17, 2007 |
|
V S STONE AND CONSTRUCTION PVT LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 21, 2007 |
|
V.K. AGARWAL Vs. JASJIT SINGH
|
August 29, 2007 |
|
V.K. MILK CHILLING CENTRE Vs. PUNJAB FINANCIAL CORPORATION BANK AND ORS.
|
September 6, 2007 |
|
V.P. DHINGRA Vs. C.B.I.
|
September 12, 2007 |
|
V.R. METAL AND ALLOYS PVT. LTD Vs. PRITAM DASS KANSAL
|
April 5, 2007 |
|
V.V. ENTERPRISES Vs. BANSAL INDUSTRIES
|
April 25, 2007 |
|
VAISH COLLEGE OF EDUCATION AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 7, 2007 |
|
VANESSA ROSE VADERA Vs. ASWAL VADERA
|
April 25, 2007 |
|
VARINDER SINGH @ GOLDY AND ORS. Vs. STATE OF PUNJAB & ANR.
|
May 15, 2007 |
|
VARINDERJIT SINGH Vs. TAJINDER SINGH
|
August 6, 2007 |
|
VARUN @ MONU Vs. STATE OF HARYANA
|
October 18, 2007 |
|
VARUN STEELS Vs. CANARA BANK AND ANR.
|
October 11, 2007 |
|
VASUNDHRA SHARMA Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
September 12, 2007 |
|
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2007 |
|
VED PARKASH Vs. STATE OF HARYANA
|
April 24, 2007 |
|
VED PARKASH Vs. STATE OF HARYANA
|
September 5, 2007 |
|
VED PARKASH SHARMA Vs. RANBIR SINGH SAHOTA AND ANR.
|
October 5, 2007 |
|
VED PARKASH TERHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2007 |
|
VED RAM Vs. HAR KISHAN
|
July 27, 2007 |
|
VEENA MANTROO Vs. FOOD CORPN OF INDIA AND ANOTHER
|
September 19, 2007 |
|
VEENA RANI Vs. HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL ABOHAR
|
March 26, 2007 |
|
VEENA VERMA Vs. RAJINDER PARSHAD
|
January 11, 2007 |
|
VIBHU RAJ JHANJI Vs. SHREE DEWAN STEELS (INDIA) LTD
|
December 4, 2007 |
|
VIBHU RAJ JHANJI Vs. SHREE DEWAN STEELS (INDIA) LTD. (IN LIQUIDATION)
|
December 5, 2007 |
|
VIDYA BHUSHAN Vs. CHANDER MAL
|
March 26, 2007 |
|
VIJAY ALIAS KOKI Vs. STATE OF HARYANA
|
March 12, 2007 |
|
VIJAY BANK STAFF III COOPERATIVE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 3, 2007 |
|
VIJAY KHOSLA Vs. STATE OF HARYANA
|
April 20, 2007 |
|
VIJAY KUMAR Vs. KAMLESH RANI
|
March 23, 2007 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
November 13, 2007 |
|
VIJAY KUMAR Vs. SURINDER TAMNA
|
April 20, 2007 |
|
VIJAY KUMAR Vs. SURINDER KAUR @ SUNITA
|
August 13, 2007 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
October 1, 2007 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 10, 2007 |
|
VIJAY KUMAR Vs. STATE T B CONTROL SOCIETY HARYANA
|
March 23, 2007 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 31, 2007 |
|
VIJAY KUMAR BAHREE Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
|
December 17, 2007 |
|
VIJAY LAKSHMI AND ANRS. Vs. SHAGAN LAL AND OTHERS
|
January 18, 2007 |
|
VIKAS Vs. STATE OF HARYANA
|
March 13, 2007 |
|
VIKAS Vs. STATE OF HARYANA
|
May 2, 2007 |
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VIKAS CONSTRUCTION Vs. SHIV SHAKTI DIAMOND GANGSAW
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April 19, 2007 |
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VIKRAMJIT SINGH Vs. FINANCIAL COMMISSIONER (COOPERATION), PUNJAB, CHANDIGARH AND OTHERS
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March 22, 2007 |
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VINAYAK SOAP INDUSTRY Vs. THE KANGRA CENTRAL COOPERATIVE BANK LIMITED AND ORS.
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December 20, 2007 |
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VINOD KUMAR Vs. GRAM PANCHAYAT OF VILLAGE KHERI NARU AND ORS.
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August 30, 2007 |
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VINOD KUMAR ALIAS BITTU Vs. STATE OF PUNJAB
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November 22, 2007 |
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VINOD KUMAR AND ORS. Vs. STATE OF PUNJAB
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February 23, 2007 |
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VINOD SHAKTI GUPTA Vs. PUNJAB SCOOTERS LTD
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October 8, 2007 |
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VIPIN KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
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March 29, 2007 |
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VIRENDER SINGH Vs. STATE OF HARYANA
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March 20, 2007 |
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VIRENDER SINGH Vs. STATE OF PUNJAB
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September 18, 2007 |
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VIRSHA SINGH AND ORS. Vs. AJIT SINGH
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November 21, 2007 |
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WASSAN SINGH Vs. STATE OF PUNJAB
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August 16, 2007 |
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WAZIR AND ORS. Vs. RAM PARKASH AND ORS.
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August 13, 2007 |
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WAZIR SINGH AND OTHERS Vs. COMMISSIONER, GURGAON DIVISION, GURGAON AND OTHERS
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May 17, 2007 |
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WELLGROW BUILDCON PVT. LTD Vs. STATE OF HARYANA
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December 17, 2007 |
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YAMUNA BARDANA TRADERS BEHIND POLICE STATION INDUSTRIAL Vs. COMMISSIONER CENTRAL EXCISE PANCHKULA
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March 26, 2007 |
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YASHPAL Vs. BABA KASHMIR GIR
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August 24, 2007 |
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YOGESH JAIN Vs. RAJESH KUMAR MITTAL
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March 13, 2007 |
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YOGESH SHINGARI Vs. SANJAY KUMAR
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April 23, 2007 |
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YOGESH TRACTORS Vs. ESHMA TRACTORS
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January 19, 2007 |
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YOGITA SANGWAN Vs. VICE CHANCELLOR
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November 2, 2007 |
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YOGVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
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March 15, 2007 |
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ZILE SINGH Vs. STATE OF HARYANA
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July 11, 2007 |
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ZILE SINGH Vs. STATE OF HARYANA
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December 14, 2007 |
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ZILE SINGH Vs. MUKESH KUMAR
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February 7, 2007 |
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ZIMIDARA TRADING COMPANY Vs. CHARANJIT SINGH
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August 30, 2007 |
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ZONAL MANAGER, PUNJAB AND SIND BANK Vs. RAJ KUMAR
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October 11, 2007 |
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ZORA SINGH Vs. COMMISSIONER OF INCOME TAX
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February 13, 2007 |
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ZORA SINGH Vs. STATE OF PUNJAB
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August 30, 2007 |
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