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A AHLUWALIA TRANSPORT SERVICE REGD Vs. S T C PUNJAB
|
March 23, 2006 |
|
A S I JAIRAJ Vs. STATE OF HARYANA
|
August 31, 2006 |
|
A S I RANVIR SINGH Vs. STATE OF HARYANA
|
August 25, 2006 |
|
A V AGGARWAL Vs. BALA BHASKAR
|
November 13, 2006 |
|
A.C. JAGGI Vs. STATE OF PUNJAB
|
November 21, 2006 |
|
A.S. DHILLON Vs. UNION OF INDIA AND OTHERS
|
August 18, 2006 |
|
AAMEET PURI Vs. UNION OF INDIA (UOI)
|
October 9, 2006 |
|
AAN AAM PROP. NARINDRA PALACE Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2006 |
|
AANCHAL EDUCATIONAL SOCIETY Vs. UNION TERRITORY CHANDIGARH
|
July 6, 2006 |
|
AASI Vs. STATE OF HARYANA
|
July 6, 2006 |
|
ABC PAPER Vs. DELHI PAPER AND ALLIED AGENCIES
|
October 16, 2006 |
|
ABDUL SATTAR Vs. BASHIR
|
February 3, 2006 |
|
ABDUL WAHID Vs. STATE OF PUNJAB
|
February 23, 2006 |
|
ABHIMANYU @ MANNU Vs. STATE OF HARYANA
|
April 20, 2006 |
|
ABHINAV TANDON Vs. STATE OF HARYANA
|
August 22, 2006 |
|
ABHISHEK INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
August 22, 2006 |
|
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 21, 2006 |
|
ABHISHEK MILLS LIMITED Vs. ABHISHEK INDUSTRIES LIMITED
|
July 17, 2006 |
|
AC PURI Vs. STATE OF HARYANA
|
October 17, 2006 |
|
ACHHAR RAM Vs. RAKHA RAM
|
October 16, 2006 |
|
ADARSH KUMAR Vs. PREM KUMAR SABHARWAL
|
October 10, 2006 |
|
ADESH Vs. STATE OF HARYANA
|
July 20, 2006 |
|
ADISHWAR JAIN Vs. UNION OF OF INDIA
|
March 30, 2006 |
|
ADVANCE OILS PRIVATE LIMITED Vs. PUNJAB FINANCIAL CORPORATION
|
July 4, 2006 |
|
ADVISOR TO ADMINISTRATOR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 17, 2006 |
|
AERIZZONA THRU. ITS PROPRIETOR S. SURINDER SINGH Vs. GURDARSHAN SINGH BRAR
|
July 24, 2006 |
|
AERO TOUGHENED GLASS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 21, 2006 |
|
AESTHETIC EXPORTS PRIVATE LIMITED Vs. STATE OF HARYANA
|
July 18, 2006 |
|
AFLATOON Vs. SHYAM LAL AND OTHERS
|
August 1, 2006 |
|
AGGARWAL RICE MILLS Vs. PUNJAB STATE CO-OP SUPPLY MARKED
|
July 19, 2006 |
|
AITCO MOVERS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
July 20, 2006 |
|
AJAI SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
AJAIB SINGH Vs. ANGREJ KAUR
|
May 10, 2006 |
|
AJAIB SINGH Vs. GURNAM SINGH
|
March 16, 2006 |
|
AJAIB SINGH Vs. NEW INDIA ASSURANCE CO. LTD
|
July 7, 2006 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
February 17, 2006 |
|
AJAIB SINGH AND ANR. Vs. BANK OF PUNJAB LTD. AND ORS.
|
February 10, 2006 |
|
AJAIB SINGH BIRAK Vs. STATE OF PUNJAB
|
August 24, 2006 |
|
AJAY GAUTAM Vs. ROCHNA
|
February 6, 2006 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
AJAY KUMAR Vs. STATE OF PUNJAB
|
January 11, 2006 |
|
AJAY KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 7, 2006 |
|
AJAY OSSEIN AND ALLIED PRODUCTS PVT LTD Vs. GANDHI TUBE COMPANY
|
March 10, 2006 |
|
AJAY SYAL Vs. UNION OF INDIA
|
August 10, 2006 |
|
AJIT SHARMA Vs. MEENU SINGH DHINDSA
|
March 10, 2006 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
AJIT SINGH Vs. JASPREET TALWAR
|
November 13, 2006 |
|
AJIT SINGH Vs. AMRITSAR IMPROVEMENT TRUST
|
July 11, 2006 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 23, 2006 |
|
AJIT SINGH Vs. VIJAY SWATANTER SINGH
|
February 7, 2006 |
|
AJIT SINGH Vs. RAVINDER SINGH
|
February 2, 2006 |
|
AJIT SINGH Vs. STATE
|
February 10, 2006 |
|
AJIT SINGH Vs. STATE
|
February 16, 2006 |
|
AJIT SINGH Vs. SUKHWINDER SINGH
|
February 21, 2006 |
|
AJIT SINGH Vs. K R LAKHANPAL
|
February 28, 2006 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
October 13, 2006 |
|
AJIT SINGH Vs. MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
|
July 14, 2006 |
|
AJIT SINGH ALIAS JIT SINGH Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
AJIT SINGH GORAYA Vs. TEJINDER KAUR
|
March 10, 2006 |
|
AJIT SINGH SAINI Vs. THE REGISTRAR, CO
|
May 4, 2006 |
|
AJMER KAUR Vs. BALDEV SINGH
|
May 1, 2006 |
|
AJMER SINGH Vs. PUNJAB SINGH
|
November 20, 2006 |
|
AJMER SINGH Vs. DHARAM SINGH
|
March 1, 2006 |
|
AJMER SINGH Vs. UNION OF INDIA
|
August 8, 2006 |
|
AKASHDEEP BHARGO AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
December 1, 2006 |
|
AKM CONSTRUCTION & ENGG. COMPANY Vs. COMMANDER WORKS ENGINEER
|
September 7, 2006 |
|
AKRAM Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
AKWINDER KAUR ALIAS AKI Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
ALAMGIR Vs. HAKAM ALI
|
August 11, 2006 |
|
ALBEL SINGH Vs. GRAM PANCHAYAT
|
September 7, 2006 |
|
ALCHEMIST LIMITED COMPANY Vs. STATE BANK OF SIKKIM
|
April 25, 2006 |
|
ALI ALIAS ALI MOHAMMED Vs. STATE OF HARYANA
|
March 30, 2006 |
|
ALIM Vs. STATE OF HARYANA
|
March 28, 2006 |
|
ALISHER Vs. GRAM PANCHAYAT AND ANOTHER
|
February 17, 2006 |
|
ALKA GUPTA Vs. UNION OF INDIA
|
July 17, 2006 |
|
ALL ASIA WINE TRADERS PVT. LTD. Vs. THE REGISTRAR COOPERATIVE SOCIETIES
|
July 31, 2006 |
|
ALL HARYANA STONE CRUSHERS OWNER S FEDERATION Vs. UNION OF INDIA
|
March 23, 2006 |
|
ALL K.G. KHOSLA KARAMCHARI UNION Vs. KIRLOSKAR PNEUMATICS LTD.
|
July 5, 2006 |
|
ALPHA APPARTMENTS COOPERATIVE GROUP HOUSING LTD Vs. STATE OF HARYANA
|
July 18, 2006 |
|
AMAN KUMAR Vs. STATE OF HARYANA
|
March 23, 2006 |
|
AMAN KUMAR Vs. STATE OF HARYANA
|
October 19, 2006 |
|
AMANDEEP SINGH Vs. MUKUL JOSHI
|
March 16, 2006 |
|
AMANDEEP SINGH ALIAS AMARDEEP SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
AMANS ATLANTIC LTD Vs. STATE OF HARYANA
|
July 11, 2006 |
|
AMAR CHAND SUHAG Vs. UNION OF INDIA
|
August 11, 2006 |
|
AMAR NATH Vs. DISTRICT AND SESSIONS JUDGE
|
August 10, 2006 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
AMAR NATH Vs. DARBARI LAL GARG ALIAS D.L.
|
July 28, 2006 |
|
AMAR NATH JAGDISH CHANDER Vs. STATE OF HARYANA
|
February 22, 2006 |
|
AMAR SINGH Vs. FOOD CORPORATION OF INDIA
|
March 1, 2006 |
|
AMAR SINGH Vs. WADHAWAI BAI
|
February 20, 2006 |
|
AMAR SINGH Vs. AMAR KAUR
|
April 20, 2006 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
April 27, 2006 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
May 25, 2006 |
|
AMAR SINGH Vs. STATE OF HARYANA & ORS.
|
November 7, 2006 |
|
AMAR SINGH Vs. KISHAN SINGH
|
November 9, 2006 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
May 3, 2006 |
|
AMAR SINGH Vs. JASWANT KAUR
|
August 11, 2006 |
|
AMAR SINGH Vs. F.C. HARYANA
|
January 4, 2006 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
AMAR SINGH Vs. NATHA RAM
|
September 20, 2006 |
|
AMARDEEP AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2006 |
|
AMARJEET SINGH Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
AMARJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 24, 2006 |
|
AMARJIT Vs. MANGAL SINGH
|
February 20, 2006 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
AMARJIT KAUR Vs. HIMMAT SINGH
|
July 12, 2006 |
|
AMARJIT KAUR Vs. BHUPINDER SINGH
|
December 11, 2006 |
|
AMARJIT KAUR Vs. SANDHU SINGH
|
January 18, 2006 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
April 4, 2006 |
|
AMARJIT KAUR ALIAS BINDRI Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
AMARJIT SINGH Vs. CHARAN SINGH
|
September 11, 2006 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
October 17, 2006 |
|
AMARPREET ENTERPRISES PVT LTD Vs. HARYANA STATE INDUSTRIAL DEV CORPORATION
|
July 11, 2006 |
|
AMBA PLASTIC INDUSTRIES Vs. STATE OF HARYANA
|
August 29, 2006 |
|
AMBIKA AGRO ENGINEERS Vs. INCOME-TAX OFFICER
|
May 17, 2006 |
|
AMI CHAND Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
AMIN Vs. STATE OF HARYANA
|
July 7, 2006 |
|
AMIR BALA Vs. SWARAN SINGH
|
July 12, 2006 |
|
AMIT BAKSHI Vs. UNION TERRITORY OF CHANDIGARH
|
May 11, 2006 |
|
AMIT BANSAL Vs. VICE CHANCELLOR-CUM-CHAIRMANPUNJAB TECHNICAL
|
August 8, 2006 |
|
AMIT KUMAR Vs. RAM KISHAN
|
August 21, 2006 |
|
AMIT UPPAL Vs. SURINDER MOHAN ARORA
|
August 24, 2006 |
|
AMRIK SINGH Vs. VARDHAN PROPERTIES AND INVESTMENT LTD
|
September 5, 2006 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
October 24, 2006 |
|
AMRIK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2006 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
AMRIK SINGH AND ORS Vs. STATE OF HARYANA
|
July 20, 2006 |
|
AMRINDER SINGH Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
AMRIT LAL Vs. STATE OF PUNJAB
|
May 12, 2006 |
|
AMRIT LAL Vs. STATE OF HARYANA
|
April 25, 2006 |
|
AMRIT LAL Vs. STATE OF HARYANA AND OTHERS
|
April 28, 2006 |
|
AMRIT PAL Vs. AJAY PAL
|
March 22, 2006 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
AMRIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2006 |
|
AMRIT TRADERS Vs. STATE
|
January 10, 2006 |
|
AMRITSAR PHARMACEUTICAL LABORATORIES Vs. AVTAR SINGH
|
May 24, 2006 |
|
AMRO Vs. PARWATI
|
February 23, 2006 |
|
ANAND ELECTRO FAB CABLES PVT LTD Vs. LAL CHAND AND OTHERS
|
December 22, 2006 |
|
ANAND PRAKASH Vs. STATE OF HARYANA
|
February 27, 2006 |
|
ANAND SINGH AND THREE OTHERS Vs. STATE OF HARYANA
|
January 10, 2006 |
|
ANAT RAM Vs. HARDEEP SINGH
|
February 23, 2006 |
|
ANESH KUMAR Vs. STATE OF HARYANA
|
May 8, 2006 |
|
ANGOORI DEVI Vs. STATE OF HARYANA
|
March 2, 2006 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
July 6, 2006 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
July 24, 2006 |
|
ANGURI DEVI Vs. JASMER SINGH
|
September 20, 2006 |
|
ANIL CHAWLA Vs. GEETA ALIAS GEETU
|
October 13, 2006 |
|
ANIL DHAWAN Vs. D S GURU
|
October 16, 2006 |
|
ANIL GUPTA Vs. STATE OF HARYANA
|
March 30, 2006 |
|
ANIL JAIN Vs. STATE OF HARYANA
|
November 15, 2006 |
|
ANIL KUMAR Vs. SITA DEVI
|
August 24, 2006 |
|
ANIL KUMAR Vs. MAKHAN SINGH GREWAL
|
February 27, 2006 |
|
ANIL KUMAR Vs. DEPUTY COMMISSIONER
|
October 23, 2006 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
January 24, 2006 |
|
ANIL KUMAR Vs. OM PARKASH
|
March 1, 2006 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
August 8, 2006 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
July 4, 2006 |
|
ANIL KUMAR Vs. GEETA SHARMA
|
October 11, 2006 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
August 25, 2006 |
|
ANIL KUMAR SEHGAL Vs. NISHA
|
September 5, 2006 |
|
ANIL KUMAR SHARMA Vs. CHANDIGARH ADMINISTRATION
|
July 6, 2006 |
|
ANIL KUMAR VIG Vs. DEPUTY COMMISSIONER
|
September 15, 2006 |
|
ANIL PURI Vs. MAKHAN LAL VINOD KUMAR
|
May 17, 2006 |
|
ANIL SANGWAN Vs. STATE OF HARYANA
|
July 4, 2006 |
|
ANIL SHARMA Vs. SUBHASH SUMAN
|
July 14, 2006 |
|
ANIMA GOEL MS. Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
November 17, 2006 |
|
ANITA NANDA Vs. STATE OF PUNJAB
|
May 23, 2006 |
|
ANITA RANI Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
ANITA SINGLA Vs. AVTAR SINGH
|
April 26, 2006 |
|
ANITA TENEJA Vs. SANTOSH PANDEY
|
December 11, 2006 |
|
ANJALI GULATI Vs. RAJ KUMAR
|
December 21, 2006 |
|
ANJANA SHARMA Vs. STATE OF HARYANA
|
July 4, 2006 |
|
ANJU BALA Vs. STATE OF PUNJAB
|
April 19, 2006 |
|
ANJU RANI Vs. STATE OF HARYANA
|
August 1, 2006 |
|
ANOOP SINGH Vs. STATE OF HARYANA
|
May 29, 2006 |
|
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF HARYANA
|
March 31, 2006 |
|
ANTIMA JOSHI Vs. SANDHAYA FINANCE LIMITED
|
May 30, 2006 |
|
ANTPAL SINGH Vs. D S GURU
|
March 16, 2006 |
|
ANTU Vs. COLLECTOR
|
July 10, 2006 |
|
ANU JOSHI Vs. STATE OF HARYANA
|
May 24, 2006 |
|
ANUP SINGH Vs. GANNAUR PRIMARY CO-OPERATIVE AGRICULTURAL
|
February 14, 2006 |
|
ANUP SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
ANUP SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 3, 2006 |
|
APAR SINGH Vs. UNION OF INDIA
|
September 6, 2006 |
|
ARADHNA SOFT DRINKS COMPANY Vs. STATE OF HARYANA
|
March 3, 2006 |
|
ARCHNA KUMARI Vs. MEENAKSHI KAUSHIK
|
November 13, 2006 |
|
ARCHNA STEEL LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 25, 2006 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
December 5, 2006 |
|
ARJAN SINGH Vs. THAKAR SINGH
|
September 1, 2006 |
|
ARJAN SINGH Vs. S GURDIAL SINGH
|
August 21, 2006 |
|
ARJAN SINGH Vs. SURJIT SINGH & ORS.
|
November 14, 2006 |
|
ARJAN SINGH Vs. SURESH KUMAR
|
August 9, 2006 |
|
ARJUN DEV Vs. K K KHANDELWAL
|
March 17, 2006 |
|
ARPANA NAGPAL Vs. UNION TERRITORY CHANDIGARH
|
July 17, 2006 |
|
ARSHDEEP SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
ARTI Vs. SUNIL KUMAR
|
February 23, 2006 |
|
ARTI Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
ARUN KUMAR Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
ARUN KUMAR ARORA Vs. UNION OF INDIA
|
May 31, 2006 |
|
ARUN KUMAR MALHOTRA Vs. RAJ KUMAR MALHOTRA
|
April 21, 2006 |
|
ARUN KUMAR SINGH Vs. THE LABOUR COMMISSIONER, PUNJAB AND OTHERS
|
April 25, 2006 |
|
ARUN LATA Vs. STATE OF HARYANA
|
August 10, 2006 |
|
ARUNDEEP KAUR SIDHU Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
July 18, 2006 |
|
ARVIND Vs. STATE OF HARYANA
|
March 10, 2006 |
|
ARVIND JULKA Vs. STATE OF PUNJAB
|
September 7, 2006 |
|
ARVIND KUMAR Vs. STATE OF HARYANA
|
August 22, 2006 |
|
ARVINDER KAUR Vs. HARJINDER SINGH
|
August 7, 2006 |
|
ARWINDER SINGH Vs. CHIEF ENGINEER
|
October 23, 2006 |
|
ASEEMPREET KUNDI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 8, 2006 |
|
ASHA Vs. STATE OF HARYANA
|
May 9, 2006 |
|
ASHA DEVI Vs. STATE OF HARYANA
|
October 19, 2006 |
|
ASHA GIRDHAR Vs. STATE OF HARYANA
|
April 28, 2006 |
|
ASHA RAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 17, 2006 |
|
ASHA RANI Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
ASHIQ Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
ASHISH SAINI Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
ASHNOOR TEXTILES MILLS LTD. Vs. COMMISSIONER OF C. EX. (ADJUDICATION)
|
October 12, 2006 |
|
ASHOK BARPUJARI Vs. STATE OF PUNJAB
|
September 29, 2006 |
|
ASHOK CHAUDHARY Vs. UNION OF INDIA
|
May 30, 2006 |
|
ASHOK DUA Vs. STATE OF HARYANA
|
July 20, 2006 |
|
ASHOK K TADON Vs. STATE OF HARYANA
|
April 17, 2006 |
|
ASHOK KUMAR Vs. FOOD CORPORATION OF INDIA
|
March 2, 2006 |
|
ASHOK KUMAR Vs. AJAY SINGH
|
February 16, 2006 |
|
ASHOK KUMAR Vs. STATE
|
February 17, 2006 |
|
ASHOK KUMAR Vs. GEETA
|
July 20, 2006 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
July 4, 2006 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
ASHOK KUMAR Vs. CHAIRMAN DAKSHIN HARYANA BIJLI VIDYUT NIGAM
|
August 22, 2006 |
|
ASHOK KUMAR Vs. RAJ KUMAR
|
December 23, 2006 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 15, 2006 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
February 28, 2006 |
|
ASHOK KUMAR Vs. MURTI SHRI DURGA BHAWANI TRUST
|
September 14, 2006 |
|
ASHOK KUMAR Vs. KULJEET SINGH
|
January 30, 2006 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2006 |
|
ASHOK KUMAR ALIAS BHOLA Vs. STATE OF PUNJAB
|
February 2, 2006 |
|
ASHOK KUMAR ALIAS RAVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 30, 2006 |
|
ASHOK KUMAR BISHNOI Vs. STATE OF HARYANA
|
July 17, 2006 |
|
ASHOK KUMAR DHAMIJA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
September 21, 2006 |
|
ASHOK KUMAR GOYAL Vs. ARYA MITTAR
|
December 15, 2006 |
|
ASHOK KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2006 |
|
ASHOK KUMAR MALHOTRA Vs. STATE OF HARYANA
|
April 20, 2006 |
|
ASHOK KUMAR MALHOTRA Vs. STATE OF HARYANA
|
September 4, 2006 |
|
ASHOK KUMAR NAGPAL Vs. SUMAN ALIAS LEELA
|
November 10, 2006 |
|
ASHOK KUMAR SOOD Vs. STATE OF PUNJAB AND ANOTHER
|
January 6, 2006 |
|
ASHOK MIDDA Vs. STATE OF HARYANA
|
March 21, 2006 |
|
ASHOK NARANG Vs. SHANTA ANAND
|
January 24, 2006 |
|
ASHU MOHINDROO Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
May 23, 2006 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
ASHWANI KUMAR SHARMA Vs. UCO BANK AND OTHERS
|
July 5, 2006 |
|
ASI AISH MOHAMMAD Vs. STATE OF HARYANA
|
October 17, 2006 |
|
ASI AVTAR SINGH Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
ASI BALBIR SINGH Vs. STATE OF HARYANA
|
October 19, 2006 |
|
ASI DULA SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
ASI GARJA SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
ASI HAWA SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 22, 2006 |
|
ASI RAM KUMAR Vs. STATE OF HARYANA & OTHERS
|
November 17, 2006 |
|
ASI SAJJAN SINGH Vs. STATE
|
February 7, 2006 |
|
ASI YUDHVIR SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
ASTHA TAKKAR Vs. STATE OF PUNJAB
|
August 4, 2006 |
|
ATAM BODH SHARMA Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2006 |
|
ATAULA Vs. N K JAIN, IAS
|
August 17, 2006 |
|
ATM INTERNATIONAL Vs. JOINT DGFT
|
April 18, 2006 |
|
ATMA SINGH Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
ATMA SINGH ASSISTANT PUMP DRIVER Vs. STATE OF PUNJAB
|
September 27, 2006 |
|
ATMA TUBE PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 25, 2006 |
|
ATTAR SINGH Vs. SHRI RAM
|
February 6, 2006 |
|
ATTAR SINGH Vs. STATE OF HARYANA
|
February 27, 2006 |
|
ATTAR SINGH DHOOR Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
ATUL KUMAR Vs. JAI RAM
|
February 23, 2006 |
|
AUTO VISION INDIA PRIAVE LIMITED Vs. SUB DIVISIONAL OFFICER OPERATION SUB DIVISION
|
October 13, 2006 |
|
AVI EXPORTS (INDIA) LTD. Vs. INDUSTRIAL FINANCE CORPN. OF INDIA LTD. (IFCI)
|
March 30, 2006 |
|
AVTAR KAUR Vs. STATE OF HARYANA
|
April 27, 2006 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
February 7, 2006 |
|
AVTAR SINGH Vs. JAGDISH KUMAR
|
March 3, 2006 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
AVTAR SINGH Vs. UTTAR HARYANA BIJLI VITARAN NIGAM
|
March 29, 2006 |
|
AVTAR SINGH Vs. AJIT SINGH
|
June 29, 2006 |
|
AVTAR SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 16, 2006 |
|
AVTAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 20, 2006 |
|
AVTAR SINGH Vs. SUKHDEV SINGH
|
January 18, 2006 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
October 16, 2006 |
|
AVTAR SINGH Vs. RAJINDER SINGH
|
July 25, 2006 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
August 23, 2006 |
|
AVTAR SINGH Vs. CHARANJIT KAUR
|
October 26, 2006 |
|
AVTAR SINGH Vs. AJIT SINGH
|
May 29, 2006 |
|
AXIA ENGG. WORKS Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2006 |
|
AYODHYA PARSHAD BHARDWAJ Vs. DALIMA BISCUITS PVT LTD
|
February 7, 2006 |
|
AYUSH MEHTA AND OTHERS Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
November 1, 2006 |
|
AZAD KHAN Vs. STATE OF HARYANA
|
March 27, 2006 |
|
AZAD SINGH Vs. UNION OF INDIA
|
April 26, 2006 |
|
B C KATOCH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
B R AGGARWAL Vs. M P BANSAL
|
March 2, 2006 |
|
B R ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, ICD, TKD, NEW DELHI
|
October 13, 2006 |
|
B.B. SINGHAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 13, 2006 |
|
B.S. GUPTA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
|
November 23, 2006 |
|
BABA RANGI RAM P LTD Vs. UNION OF INDIA
|
October 12, 2006 |
|
BABA RANGI RAM PVT LTD Vs. UNION OF INDIA
|
July 28, 2006 |
|
BABAN Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
BABITA Vs. STATE OF HARYANA
|
July 18, 2006 |
|
BABLI ALIAS KAMLA Vs. SEWA RAM
|
October 16, 2006 |
|
BABU RAM Vs. STATE OF HARYANA
|
July 17, 2006 |
|
BABU RAM Vs. PRITAM DASS
|
March 16, 2006 |
|
BABU RAM WALIA Vs. STATE OF HARYANA
|
August 8, 2006 |
|
BABU SINGH Vs. TARAWATI
|
May 3, 2006 |
|
BACHAN KAUR Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
BACHAN LAL Vs. YOGESHWAR LAL MEHTA
|
July 7, 2006 |
|
BACHAN SINGH Vs. S K SINHA
|
March 21, 2006 |
|
BACHAN SINGH Vs. GULAB KAUR
|
May 29, 2006 |
|
BACHITTAR SINGH Vs. KAMALJIT SINGH
|
October 16, 2006 |
|
BADAL SINGH Vs. STATE OF PUNJAB
|
August 29, 2006 |
|
BADAL SINGH Vs. STATE OF HARYANA
|
August 18, 2006 |
|
BADAMI Vs. BHALI
|
September 1, 2006 |
|
BAGGA Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
BAGH SINGH Vs. KARAM SINGH
|
August 29, 2006 |
|
BAGHA SINGH Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
BAGHELA SINGH Vs. STATE OF PUNJAB
|
August 9, 2006 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
BAGICHA SINGH Vs. STATE OF HARYANA
|
March 28, 2006 |
|
BAHADUR SINGH Vs. PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION AND OTHERS
|
February 15, 2006 |
|
BAHADUR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (COOPERATION), PUNJAB AND OTHERS
|
November 28, 2006 |
|
BAHIBAL MANJH CO OP AGRICULTURAL SERVICES SOCIETY LTD Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
BAJAJ STEEL TRADERS Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 26, 2006 |
|
BAKHSHISH CHAND Vs. GIAN CHAND
|
August 25, 2006 |
|
BAKHTAUR SINGH Vs. JORA SINGH
|
October 13, 2006 |
|
BAKSHISH KAUR Vs. GURMEJ SINGH
|
August 28, 2006 |
|
BAL CHAND Vs. STATE OF HARYANA
|
October 26, 2006 |
|
BAL KISHAN Vs. STATE OF HARYANA
|
April 25, 2006 |
|
BAL KISHAN Vs. HARJIT KAUR
|
March 3, 2006 |
|
BAL KRISHAN SAREEN Vs. BANK OF INDIA AND ANOTHER
|
January 6, 2006 |
|
BAL RAJ SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
BALAJI COOPERATIVE TRANSPORT SOCIETY LIMITED Vs. STATE OF HARYANA
|
October 12, 2006 |
|
BALAM SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
BALBIR Vs. HAZARI LAL
|
February 16, 2006 |
|
BALBIR GIR ALIAS BALVIR GIR Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
BALBIR KAUR Vs. PUSHPA WIDGE
|
February 14, 2006 |
|
BALBIR KAUR Vs. STATE OF PUNJAB
|
February 16, 2006 |
|
BALBIR KAUR Vs. RANJIT SINGH
|
October 26, 2006 |
|
BALBIR KAUR AUJLA Vs. BALRAJ SINGH
|
February 21, 2006 |
|
BALBIR KUMAR Vs. STATE TRANSPORT COMMISSIONER
|
October 10, 2006 |
|
BALBIR SINGH Vs. SUNITA
|
September 25, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
July 24, 2006 |
|
BALBIR SINGH Vs. KASHMIRI LAL
|
August 4, 2006 |
|
BALBIR SINGH Vs. BALJINDER SINGH
|
July 17, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
July 20, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
May 11, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
May 22, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
July 4, 2006 |
|
BALBIR SINGH Vs. SANT KAUR
|
April 19, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 24, 2006 |
|
BALBIR SINGH Vs. R S SANDHU
|
March 16, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 3, 2006 |
|
BALBIR SINGH Vs. SANTA SINGH
|
February 21, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
January 10, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
BALBIR SINGH Vs. PARAMJIT SINGH
|
August 2, 2006 |
|
BALBIR SINGH Vs. KEWAL KRISHAN
|
August 8, 2006 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
BALBIR SINGH Vs. TARA SINGH
|
January 9, 2006 |
|
BALBIR SINGH BHATTI Vs. AVTAR SINGH
|
April 3, 2006 |
|
BALBIR SINGH RAJEWAL Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
BALBIR SINGH SON OF GEHAL SINGH Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
BALDEV KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2006 |
|
BALDEV KISHAN Vs. STATE OF PUNJAB
|
August 21, 2006 |
|
BALDEV KISHAN KHANNA Vs. STATE OF HARYANA
|
April 25, 2006 |
|
BALDEV RAJ Vs. RAM LAL
|
May 3, 2006 |
|
BALDEV RAJ Vs. SATISH KUMAR
|
October 30, 2006 |
|
BALDEV SINGH Vs. SURJIT SINGH
|
October 19, 2006 |
|
BALDEV SINGH Vs. GURCHARAN SINGH
|
January 13, 2006 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 29, 2006 |
|
BALDEV SINGH Vs. GURDIP SINGH
|
April 6, 2006 |
|
BALDEV SINGH Vs. SUKHDEV SINGH
|
March 17, 2006 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 3, 2006 |
|
BALDEV SINGH Vs. RAJINDER KUMAR
|
September 14, 2006 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
October 9, 2006 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
March 24, 2006 |
|
BALDEV SINGH Vs. KULWINDER SINGH
|
February 9, 2006 |
|
BALDEV SINGH Vs. MADAN LAL
|
February 20, 2006 |
|
BALDEV SINGH ALIAS SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
|
April 5, 2006 |
|
BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
|
December 8, 2006 |
|
BALDEV SINGH RAJAN Vs. S S SINHA
|
August 3, 2006 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
July 5, 2006 |
|
BALJINDER SINGH Vs. STATE OF HARYANA
|
July 6, 2006 |
|
BALJINDER SINGH Vs. CHARANJIT SINGH AND OTHERS
|
July 24, 2006 |
|
BALJINDER SINGH Vs. SARABJIT KAUR
|
October 17, 2006 |
|
BALJINDER SINGH Vs. FINANCIAL COMMISSIONER-CUM- PRINCIPAL SECRETARY AND OTHERS
|
November 16, 2006 |
|
BALJIT Vs. STATE OF HARYANA
|
October 12, 2006 |
|
BALJIT KAUR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
BALJIT KAUR Vs. UNION OF INDIA
|
February 10, 2006 |
|
BALJIT KAUR Vs. JATINDER SINGH
|
March 28, 2006 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
BALJIT SINGH Vs. STATE TRANSPORT COMMISSIONER
|
August 11, 2006 |
|
BALJIT SINGH Vs. KAKU RAM
|
May 15, 2006 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
October 13, 2006 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
BALJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2006 |
|
BALJIT SINGH Vs. MAYA RAM
|
July 24, 2006 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
February 2, 2006 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
BALJIT SINGH & ANR. Vs. SATNAM SINGH & ORS.
|
May 2, 2006 |
|
BALJIT SINGH GILL Vs. Y S RATRA
|
October 10, 2006 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
January 20, 2006 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
BALKAR SINGH Vs. BHAGWAN SINGH
|
November 8, 2006 |
|
BALKAR SINGH Vs. SUKHDEV SINGH
|
August 24, 2006 |
|
BALKAR SINGH Vs. HARNAM SINGH
|
April 19, 2006 |
|
BALKAUR SINGH Vs. GURMAIL SINGH
|
September 13, 2006 |
|
BALKHTAUR SINGH Vs. STATE OF PUNJAB
|
May 12, 2006 |
|
BALRAJ Vs. STATE OF HARYANA
|
April 28, 2006 |
|
BALRAJ GUPTA Vs. STATE OF HARYANA
|
July 11, 2006 |
|
BALRAJ KUMAR Vs. KULDEEP KAUR
|
July 17, 2006 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
BALRAJ SINGH Vs. PRITAM SINGH
|
October 9, 2006 |
|
BALRAJ SINGH Vs. UNION OF INDIA AND OTHERS
|
April 17, 2006 |
|
BALRAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 20, 2006 |
|
BALVIR KAUR Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
August 18, 2006 |
|
BALWAN SINGH Vs. SHAKUNTLA DEVI
|
October 17, 2006 |
|
BALWAN SINGH MADAD Vs. UNION OF INDIA
|
April 18, 2006 |
|
BALWAN SINGH MADAD Vs. UNION OF INDIA AND OTHERS
|
May 8, 2006 |
|
BALWANT RAI Vs. JAWAHAR LAL SHARMA
|
February 21, 2006 |
|
BALWANT RAI Vs. STATE OF HARYANA
|
May 8, 2006 |
|
BALWANT RAI Vs. HARYANA VIDHUT PARSARN NIGAM LTD
|
October 19, 2006 |
|
BALWANT RAI NARULA Vs. SUKHWINDER SINGH
|
February 22, 2006 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
May 2, 2006 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
August 4, 2006 |
|
BALWANT SINGH Vs. STATE
|
February 14, 2006 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
October 23, 2006 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
August 22, 2006 |
|
BALWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 2006 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
BALWINDER KAUR Vs. S K SONHA
|
October 23, 2006 |
|
BALWINDER KUMAR & ORS. Vs. STATE OF PUNJAB
|
April 4, 2006 |
|
BALWINDER PAL Vs. ANITA KUMARI
|
December 19, 2006 |
|
BALWINDER RAI Vs. MOHAN LAL
|
February 23, 2006 |
|
BALWINDER SINGH Vs. STATE
|
February 1, 2006 |
|
BALWINDER SINGH Vs. LAKHWINDER SINGH
|
February 3, 2006 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
BALWINDER SINGH Vs. AVTAR SINGH
|
March 28, 2006 |
|
BALWINDER SINGH Vs. BALDEV SINGH
|
March 27, 2006 |
|
BALWINDER SINGH Vs. SARABJIT SINGH
|
May 17, 2006 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
BALWINDER SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
|
July 13, 2006 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
May 4, 2006 |
|
BALWINDER SINGH Vs. TEJA SINGH AND OTHERS
|
July 25, 2006 |
|
BALWINDER SINGH Vs. A K DUBEY, IAS
|
September 1, 2006 |
|
BALWINDER SINGH Vs. FINANCIAL COMMISSIONER
|
May 23, 2006 |
|
BALWINDER SINGH Vs. SURINDER KAUR AND OTHERS
|
November 1, 2006 |
|
BALWINDER SINGH ALIAS BHINDA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
BALWINDERJIT SINGH BAJWA Vs. GIAN SINGH
|
March 8, 2006 |
|
BANARSI DASS Vs. NEEL KANTH
|
December 6, 2006 |
|
BANDANA BHALLA Vs. BALBIR SINGH
|
February 23, 2006 |
|
BANDANA SHARMA Vs. STATE OF HARYANA
|
May 1, 2006 |
|
BANDI CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
May 16, 2006 |
|
BANKE BIHARI BRICKS FATEHGARH CARTONA Vs. STATE OF PUNJAB
|
May 26, 2006 |
|
BANSIDHAR Vs. STATE OF HARYANA
|
July 7, 2006 |
|
BANT SINGH Vs. TEJINDER KAUR
|
March 10, 2006 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
BANWARI LAL Vs. RAJINDER KUMAR
|
February 23, 2006 |
|
BARA SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
BARJESH KUMAR Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
BASAKHA SINGH Vs. MANI RAM BHATIA
|
November 1, 2006 |
|
BASANT SINGH Vs. GURU GOBIND SINGH MEDICAL COLLEGE AND HOSPITAL
|
March 7, 2006 |
|
BASANTI Vs. RANJANA BATRA
|
March 1, 2006 |
|
BASANTI DEVI Vs. RADHA KISHAN
|
February 3, 2006 |
|
BASAU Vs. STATE
|
February 14, 2006 |
|
BASHARAT ALI Vs. INSPECTOR OF CUSTOMS
|
July 6, 2006 |
|
BATHINDA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF PUNJAB AND ORS
|
December 22, 2006 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
BEANT KAUR Vs. JAGDEEP SINGH
|
July 10, 2006 |
|
BEANT PAL Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
BEDU @ BED PARKASH AND ORS Vs. STATE OF HARYANA
|
July 18, 2006 |
|
BEENA Vs. RAJINDER KUMAR
|
January 24, 2006 |
|
BEER SINGLA Vs. REGISTRAR COOPERATIVE SOCIETIES HARYANA
|
April 28, 2006 |
|
BEERO MAJRI SCHEDULED CASTE LAND OWNING COOPERATIVE SOCIETY LTD Vs. R K VERMA
|
October 24, 2006 |
|
BEERU Vs. CHHAJJU
|
February 23, 2006 |
|
BEGRAJ SHARMA Vs. STATE OF HARYANA
|
October 12, 2006 |
|
BENI PARSHAD Vs. STATE OF HARYANA
|
September 12, 2006 |
|
BHAGAT RAM Vs. STATE OF HARYANA
|
November 13, 2006 |
|
BHAGAT RAM KANHIYA LAL Vs. MOHINDER SINGH
|
October 24, 2006 |
|
BHAGAT SINGH Vs. STATE OF HARYANA
|
September 7, 2006 |
|
BHAGAT SINGH Vs. NIAZ MOHD
|
May 19, 2006 |
|
BHAGMINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 2006 |
|
BHAGWAN KAUR Vs. AMRIK SINGH
|
August 8, 2006 |
|
BHAGWAN SINGH Vs. LAL CHAND
|
March 7, 2006 |
|
BHAGWAN SINGH Vs. MOHINDER SINGH
|
February 28, 2006 |
|
BHAGWANI DEVI Vs. UNION OF INDIA AND OTHERS
|
March 22, 2006 |
|
BHAI GURDAS GENERAL NURSING SCHOOL Vs. STATE OF PUNJAB
|
February 20, 2006 |
|
BHAIRAJ SINGH Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
BHAJAN SINGH Vs. SARLA DEVI
|
July 27, 2006 |
|
BHAJAN SINGH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
BHAJAN SINGH Vs. VIJAY KUMAR
|
October 11, 2006 |
|
BHAJAN SINGH Vs. GURDEV SINGH
|
May 11, 2006 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
BHAJAN SINGH Vs. KARNAIL SINGH
|
September 12, 2006 |
|
BHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 26, 2006 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. ESTATE OFFICER
|
May 29, 2006 |
|
BHALE AND OTHERS Vs. BHALLE
|
November 29, 2006 |
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BHALE RAM Vs. STATE OF HARYANA
|
April 25, 2006 |
|
BHALE RAM Vs. SUSHIL KUMAR
|
March 2, 2006 |
|
BHALINDER JIT SINGH Vs. GOVERNMENT OF INDIA
|
April 24, 2006 |
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BHALINDER SINGH GREWAL Vs. COL. (RETD.) MAKHAN SINGH GILL AND ANR.
|
September 21, 2006 |
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BHAN SINGH Vs. KARNAIL SINGH
|
February 21, 2006 |
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BHANDARI GENERAL STORE Vs. MAKHAN SINGH GREWAL
|
February 22, 2006 |
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BHANWAR TAKHAT SINGH RATHORE Vs. STATE OF HARYANA
|
January 18, 2006 |
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BHARAT BHUSHAN Vs. ANURAG VERMA
|
March 2, 2006 |
|
BHARAT GUPTA Vs. STATE OF HARYANA AND OTHERS
|
January 10, 2006 |
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BHARAT PAL SINGH Vs. JASBIR KAUR JOHAL
|
December 6, 2006 |
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BHARAT SINGH Vs. STATE OF PUNJAB
|
March 7, 2006 |
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BHAROWAL KALAN Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
BHARPUR SINGH Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
BHARTI ENGG. CORPN. Vs. UNION OF INDIA
|
May 2, 2006 |
|
BHARTIYA KHADYA NIGAM COOP LABOUR AND CONSTRUCTION SOCIETY LTD Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD
|
February 22, 2006 |
|
BHARTIYA KHAND AND GUR UDYOGSHALA Vs. PUNJAB NATIONAL BANK
|
March 17, 2006 |
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BHARTO DEVI Vs. CHIEF ENGINEER
|
February 8, 2006 |
|
BHATINDA Vs. CIPLA LIMITED
|
January 16, 2006 |
|
BHAWANJIT KAUR Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
BHIM SEN Vs. RAM KISHAN
|
March 2, 2006 |
|
BHIM SEN Vs. STATE OF PUNJAB
|
March 23, 2006 |
|
BHIM SINGH Vs. ZILE SINGH
|
March 3, 2006 |
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BHIM SINGH Vs. STATE OF HARYANA
|
July 4, 2006 |
|
BHIM SINGH Vs. SUKHBIR
|
September 20, 2006 |
|
BHIM TRADING COMPANY Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
BHINDER KAUR Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
BHIRA Vs. STATE OF HARYANA
|
October 19, 2006 |
|
BHOLA RAM Vs. STATE OF HARYANA
|
May 25, 2006 |
|
BHOLA RAM Vs. STATE OF HARYANA
|
March 28, 2006 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
BHOLA SINGH Vs. FINANCIAL COMMISSIONER
|
March 2, 2006 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
BHOLU RAM Vs. STATE OF HARYANA
|
March 24, 2006 |
|
BHOOMI SUDHAR CHEMICAL INDUSTRIES Vs. JOINT DIRECTOR, D R I , LUDHIANA
|
September 8, 2006 |
|
BHOOP SINGH Vs. FINANCIAL COMMISSIONER, HARYANA & OTHERS
|
March 17, 2006 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
February 21, 2006 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
May 23, 2006 |
|
BHUPESH KUMARI Vs. STATE OF HARYANA
|
October 13, 2006 |
|
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
BHUPINDER KUMAR AGGARWAL Vs. K R S BUILDERS
|
August 22, 2006 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
July 18, 2006 |
|
BHUPINDER SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
August 4, 2006 |
|
BHUPINDER SINGH Vs. GURPREET SINGH
|
February 2, 2006 |
|
BHUPINDER SINGH Vs. MOHAN SINGH
|
February 2, 2006 |
|
BHUPINDER SINGH Vs. HARJINDER KAUR
|
October 17, 2006 |
|
BHUPINDER SINGH Vs. AMANDEEP KAUR
|
March 1, 2006 |
|
BHUPINDER SINGH Vs. U.T. CHANDIGARH
|
September 6, 2006 |
|
BHUPINDERJIT SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
BHUR SINGH Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
BHURIA RAM Vs. JAGAN NATH
|
July 26, 2006 |
|
BHUSHAN PAL Vs. MOHAN SINGH
|
October 16, 2006 |
|
BIDHI CHAND Vs. SHANTI DEVI
|
February 15, 2006 |
|
BIHARI Vs. CHAMELI
|
July 5, 2006 |
|
BIJENDER KUMAR Vs. STATE OF HARYANA
|
July 6, 2006 |
|
BIKANER STEEL MILLS Vs. STATE OF PUNJAB
|
August 11, 2006 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
BIMLA DEVI Vs. RATTAN SINGH
|
April 5, 2006 |
|
BIMLA DEVI Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
BIMLA DEVI Vs. LALIT BANSAL
|
March 7, 2006 |
|
BIMLA KUMARI Vs. STATE OF HARYANA
|
April 27, 2006 |
|
BIMLA SHARMA Vs. VRIJALINGAM
|
July 20, 2006 |
|
BIMLLA BHAGAT Vs. SURESH BHAGAT
|
July 31, 2006 |
|
BINA KHAD STORE Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
BINDER KAUR Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
BIPINDEEP SINGH SOUMAL Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
BIR BAHADUR SINGH Vs. STATE OF PUNJAB
|
August 28, 2006 |
|
BIR BHAN Vs. BALDEV KAUR
|
February 28, 2006 |
|
BIR DEVINDER RAI Vs. STATE
|
February 7, 2006 |
|
BIR SINGH Vs. UNION TERRITORY CHANDIGARH
|
February 6, 2006 |
|
BIRBAL Vs. STATE OF HARYANA AND ANOTHER
|
April 28, 2006 |
|
BIRBAL Vs. NET RAM
|
February 8, 2006 |
|
BIRMATI DEVI Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 17, 2006 |
|
BISHAMBAR DASS Vs. PRESIDING OFFICER, LABOUR COURT
|
September 5, 2006 |
|
BISHAMBER DAYAL Vs. FIRM SUKH LAL SHIV NARAIN
|
April 26, 2006 |
|
BISHAMBER SINGH Vs. REKHA DEVI
|
September 11, 2006 |
|
BISHAN DASS Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
BISHAN SHINGH Vs. STATE OF HARYANA
|
March 1, 2006 |
|
BISHANI DEVI Vs. MALAK SINGH JAGAT
|
October 23, 2006 |
|
BISHNA RAM Vs. STATE OF HARYANA
|
April 27, 2006 |
|
BITTU Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
BITTU SINGH Vs. STATE
|
February 16, 2006 |
|
BLAWINDER SINGH Vs. MANOD SINGH
|
April 19, 2006 |
|
BLOCK AND DEVLOPMENT OFFICER BABAIN Vs. NASHIB SINGH
|
August 22, 2006 |
|
BR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS INLAND CONTAINER DEPOT TUGHLAKABAD NEW
|
October 13, 2006 |
|
BRAHMA NAND Vs. STATE OF HARYANA
|
January 3, 2006 |
|
BRIG S N GULATI (RETD) Vs. UNION OF INDIA
|
August 23, 2006 |
|
BRIJ BHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 6, 2006 |
|
BRIJ GOPAL Vs. STATE OF HARYANA
|
February 1, 2006 |
|
BRIJ LAL PARVEEN KUMAR Vs. STATE OF HARYANA
|
February 22, 2006 |
|
BRIJ LAL WADHWA Vs. STATE OF HARYANA AND OTHERS
|
April 17, 2006 |
|
BRIJ MOHAN Vs. UNION OF INDIA AND OTHERS
|
May 17, 2006 |
|
BRIJ MOHAN BANSAL Vs. INCOME TAX OFFICER
|
November 2, 2006 |
|
BRIJ MOHAN GUPTA Vs. ANIL KUMAR
|
October 13, 2006 |
|
BRIJ MOHAN SAPRA Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
BRITISH INDIA CORPORATION LTD Vs. VED PAL
|
July 6, 2006 |
|
BUDH SINGH & ORS. Vs. RANJIT SINGH
|
October 9, 2006 |
|
BUDHA SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
BUTA RAM Vs. STATE OF HARYANA
|
July 24, 2006 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
BUTA SINGH Vs. DARSHAN SINGH
|
February 16, 2006 |
|
BUTA SINGH Vs. SUKHDEV SINGH
|
March 7, 2006 |
|
BUTA SINGH Vs. NARATA SINGH
|
January 9, 2006 |
|
BUTA SINGH ALIAS SHEERA Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 20, 2006 |
|
BUWANI KHERA CO-OP. TPT. SOCIETY LTD Vs. G.M., HARYANA ROADWAYS
|
January 3, 2006 |
|
BUWANI KHERA CO-OP. TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT AUTHORITY
|
January 3, 2006 |
|
C DHARAM SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
C J SINGH Vs. GUR RATTAN PAL SINGH
|
May 10, 2006 |
|
C K GAMBHIR Vs. BALBIR SINGH
|
October 30, 2006 |
|
C MAL SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
C T SATISH KUMAR Vs. STATE OF HARYANA
|
May 1, 2006 |
|
CANARA BANK Vs. UNION OF INDIA
|
July 14, 2006 |
|
CAPT HARMINDER SINGH Vs. PRITAM SINGH MALHI
|
October 13, 2006 |
|
CAPT HARMINDER SINGH Vs. PRITAM SINGH MALHI
|
October 18, 2006 |
|
CAPT. NARINDER SINGH Vs. MANJIT SINGH AND OTHERS
|
July 24, 2006 |
|
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR
|
December 22, 2006 |
|
CHAAND Vs. BOHAR SINGH
|
February 28, 2006 |
|
CHAIN SINGH Vs. INDER YASH BHATTI
|
April 3, 2006 |
|
CHAJJA SINGH Vs. PRITAM SINGH
|
December 4, 2006 |
|
CHAMAN LAL Vs. ANIL KUMAR
|
September 13, 2006 |
|
CHAMAN LAL Vs. AMARJIT KAUR
|
July 17, 2006 |
|
CHAMAN LAL Vs. JAI BHAGWAN
|
August 2, 2006 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
August 30, 2006 |
|
CHAMAN LAL Vs. RAMESH CHANDER
|
July 27, 2006 |
|
CHAMAN LAL ANGRA Vs. STATE OF PUNJAB
|
May 3, 2006 |
|
CHAMELA RAM Vs. STATE
|
February 2, 2006 |
|
CHAMELI Vs. JOGINDER
|
February 6, 2006 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
July 24, 2006 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
CHANAN SINGH MEHAR SINGH Vs. SHAM LAL RAMJI DASS
|
December 4, 2006 |
|
CHANCHAL DEVI Vs. UNION OF INDIA
|
July 25, 2006 |
|
CHAND KAUR Vs. TULSI RAM
|
October 11, 2006 |
|
CHAND SINGH Vs. KARTAR SINGH
|
August 18, 2006 |
|
CHAND SINGH Vs. BIBO
|
October 17, 2006 |
|
CHANDA RAM Vs. STATE OF HARYANA
|
May 16, 2006 |
|
CHANDAN SINGH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
CHANDER Vs. STATE OF HARYANA
|
April 21, 2006 |
|
CHANDER BHAN Vs. CHANDER SINGH
|
February 3, 2006 |
|
CHANDER BHAN Vs. JAGDISH
|
February 14, 2006 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
May 16, 2006 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
September 7, 2006 |
|
CHANDER BHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 24, 2006 |
|
CHANDER DEVI Vs. HARYANA STATE
|
July 19, 2006 |
|
CHANDER KANTA Vs. SUNIL KUMAR
|
May 17, 2006 |
|
CHANDER KANTA Vs. STATE OF HARYANA
|
May 3, 2006 |
|
CHANDER KANTA Vs. STATE OF PUNJAB
|
May 1, 2006 |
|
CHANDER KUMAR SWARA Vs. STATE OF PUNJAB
|
February 28, 2006 |
|
CHANDER MOHAN Vs. MUNICIPAL COMMITTEE
|
August 4, 2006 |
|
CHANDER MOHAN Vs. RAJ KUMAR
|
September 14, 2006 |
|
CHANDER MOHAN JOSHI Vs. STATE OF PUNJAB AND ORS.
|
August 24, 2006 |
|
CHANDER PAL Vs. STATE OF HARYANA
|
July 17, 2006 |
|
CHANDER PAL Vs. STATE OF HARYANA
|
October 17, 2006 |
|
CHANDER PAL Vs. STATE OF PUNJAB
|
November 15, 2006 |
|
CHANDER PATI Vs. KASTURI
|
May 10, 2006 |
|
CHANDER SHEKHAR Vs. PARAMVIR KAUR
|
September 7, 2006 |
|
CHANDGI RAM Vs. STATE OF HARYANA
|
May 26, 2006 |
|
CHANDIGARH CONSTRUCTION COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 24, 2006 |
|
CHANDRA MOHAN JAIN Vs. STATE OF HARYANA
|
October 24, 2006 |
|
CHANDU LAL Vs. STATE OF HARYANA
|
March 28, 2006 |
|
CHANDU RAM Vs. DEVINDER KUMAR GOEL
|
March 20, 2006 |
|
CHARAN KAMAL CARD BORD AND PAPER MILLS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
September 15, 2006 |
|
CHARAN KAUR Vs. STATE OF PUNJAB
|
August 2, 2006 |
|
CHARAN KAUR Vs. PRITAM SINGH
|
January 18, 2006 |
|
CHARAN PAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2006 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
CHARAN SINGH MALHI Vs. RAM PIARI
|
October 9, 2006 |
|
CHARANJEET SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
CHARANJIT Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
CHARANJIT KAUR Vs. PREM SINGH
|
December 11, 2006 |
|
CHARANJIT KAUR Vs. HARINARAIN SINGH
|
March 2, 2006 |
|
CHARANJIT KUMAR Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ANOTHER
|
February 20, 2006 |
|
CHARANJIT SHARMA Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
CHARANJIT SINGH Vs. STATE OF HARYANA
|
March 1, 2006 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
CHARANJIT SINGH Vs. GURU RAVI DASS HIGH SCHOOL
|
September 8, 2006 |
|
CHARANJIT SINGH Vs. S K SALWAN
|
August 22, 2006 |
|
CHARANJIT SINGH Vs. PUNJAB TECHNICAL UNIVERSITY AND OTHERS
|
May 10, 2006 |
|
CHARANJIT SINGH Vs. R N DOKE
|
October 23, 2006 |
|
CHARANJIT SINGH ALIAS CHANNA Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
CHARANJIT SINGH JOHAR Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
CHARANJIT SINGH MANN Vs. NEELAM MANN
|
April 3, 2006 |
|
CHARNI Vs. AMRU
|
May 10, 2006 |
|
CHATTAR SINGH Vs. TEJ BHAN SUHAIL SINGH PESTICIDES DEALERS
|
March 20, 2006 |
|
CHATTER SINGH Vs. R K BHENIWAL
|
February 28, 2006 |
|
CHATWINDER SINGH Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
CHAUDHARY TRACTOR COMPANY Vs. STATE OF HARYANA
|
May 29, 2006 |
|
CHETAN ALIAS SONU Vs. STATE OF HARYANA
|
March 7, 2006 |
|
CHETAN DASS Vs. HARBANS SINGH
|
July 13, 2006 |
|
CHETAN SINGH Vs. JARNAIL SINGH
|
May 10, 2006 |
|
CHHABAG SINGH Vs. STATE OF HARYANA
|
October 26, 2006 |
|
CHHAJJU RAM Vs. STATE OF HARYANA
|
August 11, 2006 |
|
CHHAJU RAM Vs. MAHENDER SINGH
|
October 26, 2006 |
|
CHHATAR SINGH Vs. UNION OF INDIA
|
February 22, 2006 |
|
CHHOTA SINGH Vs. DEEWAN N K KHOSLA
|
January 24, 2006 |
|
CHHOTE LAL Vs. STATE OF HARYANA
|
July 3, 2006 |
|
CHHOTE LAL Vs. STATE OF HARYANA
|
October 23, 2006 |
|
CHHUNI DEVI Vs. BIMLA
|
July 17, 2006 |
|
CHIEF ADMINISTRATOR, HARYANA URBAN DEV., HUDA Vs. SHAMSHER SINGH AND ANOTHER
|
November 14, 2006 |
|
CHIEF SOIL CONSERVATOR FOR PUNJAB Vs. GURMAIL SINGH
|
May 2, 2006 |
|
CHIRANJI LAL Vs. D S DHERI
|
October 26, 2006 |
|
CHOKH RAM Vs. COLLECTOR AGGRARIAN ASSISTANT COLLECTOR
|
February 9, 2006 |
|
CHOPRA V. LAND DEVELOPERS PRIVATE LIMITED Vs. JATINDER NATH
|
April 19, 2006 |
|
CHUNI LAL Vs. SWARAN SINGH
|
July 19, 2006 |
|
CIT Vs. NAHAR SPINNING MILLS LTD
|
October 27, 2006 |
|
CIT Vs. MAHAVIR SPG MILLS LTD
|
September 19, 2006 |
|
CIT Vs. OCM INDIA LTD
|
October 12, 2006 |
|
CIVIL PANCHAYAT NATHUPUR Vs. NAIN SINGH
|
May 24, 2006 |
|
COBRA INSTALACIONES Y SERVICES Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
COMMISSIOENR CENTRAL EXCISE COMMISSIOENRATE Vs. D S DYERS INSIDE LAHORI GATE
|
October 10, 2006 |
|
COMMISSIONER CENTRAL EXCISE Vs. SHREYANS INDUSTRIES LIMITED
|
October 12, 2006 |
|
COMMISSIONER CENTRAL EXCISE Vs. KC ALLOYS AND STEEL CASTINGS
|
August 3, 2006 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. A R ALLOYS
|
October 13, 2006 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. HIM CABLEWAYS
|
October 13, 2006 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. MUKERIAN PAPER LIMITED
|
October 23, 2006 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. ESCORTS LIMITED
|
October 17, 2006 |
|
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE CHANDIGARH Vs. VARDHMAN INDUSTRIES LTD
|
February 6, 2006 |
|
COMMISSIONER CENTRAL EXCISE DELHI Vs. KUMAR TEXTILES FARIDABAD
|
November 14, 2006 |
|
COMMISSIONER OF C EX Vs. PUNJAB ALKALIES AND CHEMICALS LTD
|
July 13, 2006 |
|
COMMISSIONER OF C EX , CHANDIGARH Vs. MAHADEV STEEL INDUSTRIES
|
November 20, 2006 |
|
COMMISSIONER OF C EX , CHANDIGARH Vs. CESTAT, NEW DELHI
|
December 4, 2006 |
|
COMMISSIONER OF C EX , DELHI-II Vs. HAMMER FORGE
|
December 4, 2006 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. SHIV DURGA ISPAT
|
October 27, 2006 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. VARDHMAN INDUSTRIES LTD
|
August 22, 2006 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. GUJRAT AMBUJA CEMENTS LIMITED
|
October 10, 2006 |
|
COMMISSIONER OF C EX , LUDHIANA Vs. HERO CYCLES LIMITED
|
November 14, 2006 |
|
COMMISSIONER OF C EX JALANDHAR Vs. INDO GERMAN FABS
|
September 15, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT
|
August 22, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AARTI STEEL LIMITED
|
August 29, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. U T LIMITED
|
August 31, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AZAD ENGG WORKS
|
April 21, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MUKERIAN PAPER LIMITED
|
November 20, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION LIMITED
|
November 16, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SAMBHAV PROCESSORS PVT LIMITED
|
November 28, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. R C PAPER MILLS LIMITED
|
October 23, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOETZE INDIA LIMITED
|
October 18, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. AVON CYCLES LIMITED
|
November 20, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CARRIER AIRCON LTD
|
July 10, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MACHINO MONTELL I LTD
|
July 25, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LABS LTD
|
July 24, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. VARDHMAN INDUSTRIES LIMITED
|
October 10, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. VALLABH STEEL LTD
|
August 7, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. NIDHI PIPES LIMITED
|
October 12, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. JAMNA AUTO INDUSTRIES LTD
|
October 16, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. S V N INDUSTRIES
|
October 23, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DHIMAN IRON AND STEEL INDUSTRIES
|
November 16, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. PREM KHALSA IRON AND STEEL ROLLING MILLS
|
August 29, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. MARUTI UDYOG LIMITED
|
October 10, 2006 |
|
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. BIRLA VXL LTD
|
November 2, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. KAMAL KAPOOR
|
December 7, 2006 |
|
COMMISSIONER OF CUSTOMS Vs. SHIRAJ INTERNATIONAL
|
November 17, 2006 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. JYOTI INDUSTRIES
|
November 4, 2006 |
|
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. PARKER INDUSTRIES
|
November 7, 2006 |
|
COMMISSIONER OF GIFT TAX Vs. RATTAN CHAND OSWAL
|
January 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AMBIKA FORGINGS
|
September 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NEEL KAMAL RUBBER INDUSTRIES
|
September 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR SPG. MILLS LTD.
|
October 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
|
September 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
|
August 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SWARAJ ENGINES LTD.
|
August 21, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VIDYA WATI THROUGH SMT. PADMA WATI
|
September 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BEE PEE POULTRIES
|
September 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
|
December 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ROSHAN SINGH MAKKER
|
May 16, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SEHGAL OIL AND GENERAL MILLS
|
May 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ BHAN
|
April 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ROXY INDUSTRIAL CORPORATION
|
May 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI RICE FACTORY
|
May 3, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL FOOD GRAINS DEALERS
|
September 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ZHILMIL DHABA
|
October 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. USHA VERMA
|
October 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GROZ BACKERT ASIA LIMITED
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. CHAUHAN PAPERS PVT LIMITED
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MUNJAL SALES CORPORATION
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OCM INDIA LIMITED
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ABHISHEK INDUSTRIES LTD.
|
August 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDER AGRO CHEMICALS LTD.
|
August 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES LTD.
|
September 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HIND WOOLLEN & HOSIERY MILLS
|
September 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
|
May 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AMRITSAR SUGAR MILLS CO. LTD.
|
January 3, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER, LIC OF INDIA
|
April 21, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. METAL & METALS OF INDIA
|
November 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR DASS SURESH PAL CHEEKA
|
December 8, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CABLES (INDIA) LTD.
|
December 21, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
|
April 26, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
|
April 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS
|
December 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MARKANDA VANASPATI MILLS LTD.
|
October 30, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HOSHIARI LAL KEWAL KRISHAN
|
October 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HERO CYCLES (P) LTD.
|
December 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GURCHARAN SINGH
|
July 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S. HOSHNAK SINGH (HUF)
|
December 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SWARAJ ENGINES LTD.
|
May 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. JCT ELECTRONICS LTD.
|
May 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DHIR & CO. COLONISERS (P) LTD.
|
September 29, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. FIVE STAR RUGS
|
November 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SHREYANS INDUSTRIES LTD.
|
November 8, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MODERN FARM SERVICES
|
October 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
|
December 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. LEADERS VALVES (P) LTD.
|
February 21, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF PUNJAB LTD.
|
January 16, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SOHANA WOOLLEN MILLS
|
September 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. CHANCHAL RAM
|
August 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. O.K. HOSIERY MILLS
|
September 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SHRI RAM NIWAS
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AGRO CHEMICALS (INDIA)
|
May 8, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AVET CHEMICALS (P) LTD.
|
September 11, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS
|
September 18, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
|
September 29, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
|
September 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES (P) LTD. (NO. 1)
|
September 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HERO EXPORTS
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MALWA COTTON SPINNING MILLS LTD.
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PORRITS & SPENCER (ASIA) LTD.
|
October 30, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB KESARI HOSIERY FACTORY
|
September 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RATTAN SINGH GREWAL
|
July 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINDRA ROSIN & TURPENTINE INDUSTRIES
|
November 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY YARN & TEXTILES (P) LTD.
|
September 25, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD.
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. TIRATH SINGH PARKASH SINGH
|
July 17, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUKHRAJ WATI BUBBER
|
November 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VIRSA SINGH & CO.
|
December 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ONKAR NATH AGGARWAL
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
|
April 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH JAIN
|
August 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT ASIA LTD.
|
July 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB WIRELESS SYSTEM LTD.
|
November 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE MARKETING
|
September 26, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES LTD.
|
December 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
|
September 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BOPARAI INDUSTRIAL CORPN P LTD
|
August 7, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. AGGARWAL ENGG CO JAL
|
July 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
|
July 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CYCLE INDUSTRIES LUDHIANA
|
February 20, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. KULWANT SINGH AND CO
|
February 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ STEEL ROLLING MILLS
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA WOOLLEN MILLS P LIMITED
|
November 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. JALANDHAR SALES CORPORATION
|
October 23, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ZAMIDARA AGENCIES
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S K S MARYA
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S S WOOLLEN MILLS
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S P GUPTA
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. JAGAN NATH DIN DAYAL FAZILKA
|
October 26, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MARKANDA VANASPATI MILLS LTD
|
October 26, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. USHA VERMA
|
October 24, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. FC SONDHI AND CO INDIA PVT LTD
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY POULTRY FARM
|
November 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HEMYOG HOTEL PVT LIMITED
|
November 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SONA WOOLLEN MILLS P LIMITED
|
October 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. B S INTERNATIONAL
|
October 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ARIHANT COTTON PRESSING AND OIL MILLS
|
October 27, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA AND CO
|
October 19, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVALIK KSHETRIYA GRAMIN BANK LIMITED
|
August 1, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD.
|
November 22, 2006 |
|
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. MUNJAL GASES
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AVON CYCLES P LIMITED
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX CHANDIGARH Vs. N K SODHI
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX JALANDHAR Vs. KAKKAR COMPLEX STEEL P LTD
|
November 13, 2006 |
|
COMMISSIONER OF INCOME TAX JALANDHAR Vs. AJIT SINGH JHIKKA
|
November 16, 2006 |
|
COMMISSIONER OF INCOME TAX PATIALA Vs. CHANDIKA PRESS PVT LTD
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX, CHANDIGARH Vs. JUSTICE N K SODHI, CHANDIGARH
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX, PATIALA Vs. MAJOR TIKKA KHUSHWANT SINGH, SANGRUR
|
November 14, 2006 |
|
COMMISSIONER OF INCOME TAX-I Vs. AMAR JYOTI SOAP AND RICE MILLS
|
September 7, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. HERO EXPORTS
|
September 1, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. KULWANT SINGH
|
January 9, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. LIBERTY FOOTWEAR COMPANY
|
July 27, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB TRACTORS LIMITED
|
August 18, 2006 |
|
COMMISSIONER OF INCOMETAX Vs. SURINDER SUGAR STORE
|
October 13, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. RAKESH KUMAR JAIRATH
|
November 27, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. DARSHAN KUMAR OSWAL
|
September 8, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. MEHNGA SINGH
|
December 7, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. SIRI PAUL OSWAL
|
December 22, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. MANGAT RAI DHANDA
|
April 24, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. MOHAN LAL KAPUR
|
September 18, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. MANJIT KAUR
|
November 14, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. SUDERSHAN LAL
|
October 24, 2006 |
|
COMMISSIONER OF WEALTH TAX Vs. NARINDER SOOD
|
October 24, 2006 |
|
COMMISSIONER OF WEALTH-TAX (CENTRAL), LUDHIANA Vs. KRISHAN, LUDHIANA
|
October 24, 2006 |
|
COMMISSIONER, CENTRAL EXCISE Vs. FLORA CONTINENTAL LIMITED
|
August 29, 2006 |
|
COMMISSIONER, CENTRAL EXCISE Vs. VIMAL ALLOYS LTD
|
May 15, 2006 |
|
COMMR OF C EX Vs. ILLPEA PARAMOUNT PVT LTD
|
July 21, 2006 |
|
COMMR. OF C. EX. Vs. MYRON ELECTRICALS PVT. LTD.
|
November 21, 2006 |
|
COMMR. OF C. EX. Vs. JAI FORGINGS AND STAMPING (P) LTD.
|
July 11, 2006 |
|
COMMR. OF C. EX. Vs. ELECTROLUS KELVINATOR LTD.
|
September 11, 2006 |
|
CONST. HARSH PAL Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2006 |
|
CONSTABLE GURMEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 2006 |
|
CONSTABLE JAIBIR SINGH Vs. STATE OF HARYANA
|
July 6, 2006 |
|
CONSTABLE KULBIR SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 25, 2006 |
|
CONSTABLE RAMVIR SINGH (NO 91488860) Vs. UNION OF INDIA & OTHERS
|
May 23, 2006 |
|
CONSTABLE SAHIB SINGH Vs. STATE OF PUNJABAND
|
May 16, 2006 |
|
CONSTABLE SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
|
March 27, 2006 |
|
CONSTABLE VIRENDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 4, 2006 |
|
COURT ON ITS OWN MATION Vs. STATE OF HARYANA
|
May 18, 2006 |
|
CT HARKESH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
CUSTOMS SUPERINTENDENT, CENTRAL EXCISE Vs. PUNJAB WIRELESS SYSTEM LTD.
|
May 18, 2006 |
|
D C M SHRIRAM CONSOLIDATED LTD Vs. JAI SINGH
|
February 15, 2006 |
|
D C TANWAR Vs. M R ANAND, IAS
|
August 31, 2006 |
|
D K PLYWOOD (P) LTD Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT AND ANOTHER
|
May 3, 2006 |
|
D M SONI Vs. PUNJAB NATIONAL BANK
|
October 10, 2006 |
|
D P DASTOOR Vs. K K KHANDELWAL
|
March 6, 2006 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SHYAM SUNDER
|
March 27, 2006 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. PARBHU DAYAL
|
March 2, 2006 |
|
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. TEK CHAND
|
July 6, 2006 |
|
DAKSHIN HARYANA BIJLI VITTRAN NIGAM LTD Vs. MANI RAM
|
February 27, 2006 |
|
DAKSHIN HARYANA BOARD PARSARAN NIGAM LIMITED Vs. B R VERMA
|
February 3, 2006 |
|
DALBIR KAUR Vs. STATE OF PUNJAB
|
May 30, 2006 |
|
DALBIR SINGH Vs. JASTINDER SINGH RANA
|
April 26, 2006 |
|
DALBIR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER IRD PUNJAB
|
April 26, 2006 |
|
DALBIR SINGH Vs. RAGHBIR SINGH
|
May 15, 2006 |
|
DALBIR SINGH Vs. SUBHASH CHANDER BHALLA AND ANOTHER
|
August 17, 2006 |
|
DALBIR SINGH Vs. RANJIT SINGH
|
April 3, 2006 |
|
DALBIR SINGH SIHAG Vs. MINISTRY OF RURAL DEVELOPMENT NEW DELHI
|
January 18, 2006 |
|
DALER SINGH Vs. STATE OF PUNJAB
|
December 13, 2006 |
|
DALIMA BISCUITS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
|
DALIP KAUR Vs. MOHINDER SINGH
|
March 3, 2006 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
March 9, 2006 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
April 27, 2006 |
|
DALIP SINGH Vs. JASPREET TALWAR
|
July 10, 2006 |
|
DALIP SINGH Vs. RAJBALA
|
November 28, 2006 |
|
DALIP SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 7, 2006 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
DALIP SINGH Vs. UNION OF INDIA AND OTHERS
|
September 6, 2006 |
|
DALIPI Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
DALJIT KAUR ALIAS HARJIT KAUR Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
DALJIT SINGH KAHELA Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
DALJIT SINGH PADDA Vs. STATE OF PUNJAB
|
August 9, 2006 |
|
DALJIT SINGH SAINI Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
DALSHER MAAN Vs. STATE OF HARYANA
|
October 17, 2006 |
|
DAMPA Vs. UNION OF INDIA AND OTHERS
|
May 16, 2006 |
|
DAMPREET WALIA Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
|
March 1, 2006 |
|
DAPINDER KAUR Vs. STATE OF PUNJAB
|
August 18, 2006 |
|
DARA SINGH Vs. MURTI SHRI DURGA BHAWANI HETUWALI REGD TRUST
|
May 30, 2006 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
DARBARA SINGH Vs. NIHAL KAUR
|
August 10, 2006 |
|
DARSHAN Vs. DEVINDER SINGH
|
March 30, 2006 |
|
DARSHAN KAUR Vs. STATE OF HARYANA
|
July 7, 2006 |
|
DARSHAN KAUR Vs. PARKASH CHAND
|
July 5, 2006 |
|
DARSHAN KAUR Vs. JARNAIL SINGH
|
May 8, 2006 |
|
DARSHAN KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 10, 2006 |
|
DARSHAN KAUR Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
February 16, 2006 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
DARSHAN LAL Vs. STATE OF PUNJAB AND ORS.
|
May 12, 2006 |
|
DARSHAN LAL Vs. N K JAIN
|
November 14, 2006 |
|
DARSHAN LAL HANDA Vs. STATE OF HARYANA
|
July 4, 2006 |
|
DARSHAN SINGH Vs. STATE
|
February 16, 2006 |
|
DARSHAN SINGH Vs. NATIOANAL INSURANCE CO LTD
|
February 22, 2006 |
|
DARSHAN SINGH Vs. JASWANT SINGH
|
February 21, 2006 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
March 7, 2006 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
DARSHAN SINGH Vs. DARBARA SINGH
|
August 28, 2006 |
|
DARSHAN SINGH Vs. KARTAR SINGH
|
April 19, 2006 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 29, 2006 |
|
DARSHAN SINGH Vs. DARSHANA DEVI
|
August 3, 2006 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 4, 2006 |
|
DARSHNA Vs. RISHAL SINGH
|
March 20, 2006 |
|
DARYAO SINGH Vs. HARYANA STATE
|
August 21, 2006 |
|
DASHAM BUS SERVICE REGISTERED AMRITSAR Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
April 20, 2006 |
|
DASS RAM Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
DATA RAM Vs. RAI SINGH
|
February 9, 2006 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
May 22, 2006 |
|
DAV COLLEGE SOCIETY (REGD) Vs. STATE OF HARYANA
|
August 25, 2006 |
|
DAV SENIOR SECONDARY SCHOOL Vs. ARYA SAMAJ
|
August 28, 2006 |
|
DAVID LAWRENCE AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 24, 2006 |
|
DAVINDER KAUR Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
DAVINDER SINGH Vs. SUKHJINDER KAUR
|
October 26, 2006 |
|
DAVINDER SINGH Vs. JARNAIL SINGH
|
February 27, 2006 |
|
DAVINDER SINGH AND JASPAL SINGH Vs. STATE OF PUNJAB
|
September 1, 2006 |
|
DAYA NAND Vs. STATE OF HARYANA
|
August 4, 2006 |
|
DAYAL SINGH Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
DAYAL SINGH Vs. STATE OF PUNJAB
|
December 18, 2006 |
|
DAYALA RAM Vs. STATE OF HARYANA
|
August 17, 2006 |
|
DE NOCIL CROP PROTECTION PVT LTD Vs. P K GUPTA
|
March 31, 2006 |
|
DEEP KUMAR Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
DEEP RATTAN Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
DEEPA ALIAS KULDEEP SINGH Vs. K R LAKHANPAL
|
November 13, 2006 |
|
DEEPA DUGGAL Vs. STATE OF HARYANA
|
July 6, 2006 |
|
DEEPAK JOSHI Vs. STATE OF HARYANA
|
April 18, 2006 |
|
DEEPAK KUMAR JINDAL Vs. PUNJABI UNIVERSITY PATIALA
|
July 11, 2006 |
|
DEEPAK KUMAR KALIA Vs. PUNJAB STATE HANDLOOM WEAVERS APEX COOP.
|
July 18, 2006 |
|
DEEPAK NARANG Vs. STATE OF HARYANA
|
September 14, 2006 |
|
DEEPAK SHARMA Vs. STATE OF HARYANA
|
July 20, 2006 |
|
DEEPAK SINGH Vs. HSIDC LTD
|
July 3, 2006 |
|
DEEPAK WALIA Vs. VINOD KUMAR
|
February 28, 2006 |
|
DEEPALI Vs. PANKAJ GUPTA
|
September 7, 2006 |
|
DEHATI COOPERATIVE MARKETING SOCIETY LIMITED Vs. KAUR SAIN MOHINDER PARSHAD
|
February 20, 2006 |
|
DELHI STUDIO COLOUR LAB Vs. UNION OF INDIA
|
October 18, 2006 |
|
DELTA OVERSEAS Vs. UNION OF INDIA
|
December 6, 2006 |
|
DENSO HARYANA PRIVATE LIMITED Vs. ANSHU MISHRA & ANR.
|
September 19, 2006 |
|
DEPUTY DIRECTOR ANIMAL HUSBANDRY GURDASPUR Vs. VICTOR MASIH
|
April 18, 2006 |
|
DES RAJ Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD
|
August 8, 2006 |
|
DES RAJ Vs. STATE OF HARYANA
|
August 21, 2006 |
|
DESA SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
DESH RAJ ALIAS DEEPAK Vs. STATE OF HARYANA
|
February 27, 2006 |
|
DESH RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2006 |
|
DESH RAJ LAMBA Vs. STATE OF HARYANA AND OTHERS
|
April 19, 2006 |
|
DEV KARAN Vs. VED KUMARI
|
March 2, 2006 |
|
DEV RAJ ARYA Vs. RAJ KUMARIAS
|
August 1, 2006 |
|
DEVA NAND Vs. STATE OF HARYANA
|
May 11, 2006 |
|
DEVDUTT Vs. STATE OF HARYANA
|
August 25, 2006 |
|
DEVENDER KUMAR TEWATIA Vs. G ANUPAMAIAS
|
August 8, 2006 |
|
DEVENDER SINGH AND OTHERS Vs. STATE OF HARYANA
|
February 28, 2006 |
|
DEVI CHAND Vs. STATE OF HARYANA
|
July 17, 2006 |
|
DEVI DASS Vs. STATE OF PUNJAB
|
May 5, 2006 |
|
DEVI KRISHAN VERMA Vs. STATE OF HARYANA
|
April 28, 2006 |
|
DEVI SARUP Vs. VEENA NIRWANI
|
September 13, 2006 |
|
DEVINDER Vs. STATE OF HARYANA
|
May 17, 2006 |
|
DEVINDER KAUR Vs. BIMLA DEVI
|
February 28, 2006 |
|
DEVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHERS
|
November 27, 2006 |
|
DEVINDER KUMAR SOOD Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
DEVINDER SINGH Vs. STATE
|
February 15, 2006 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
DEVINDER SINGH Vs. ASHOK KUMAR
|
March 22, 2006 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
May 8, 2006 |
|
DEVINDER SINGH Vs. DARSHAN SINGH
|
September 11, 2006 |
|
DEVINDER SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 16, 2006 |
|
DEVINDER SINGH DHULL Vs. MAHARSHI DAYANAND UNIVERSITY
|
September 1, 2006 |
|
DEVKI NANDAN Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
DEVSAR SANSAR CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
DEWAKI Vs. DAYAWANTI
|
March 23, 2006 |
|
DEWAN CHAND PURI Vs. GURCHET SINGH
|
February 2, 2006 |
|
DEWAN SINGH Vs. UNION TERRITORY CHANDHIGARH ADMINISTRATION
|
January 25, 2006 |
|
DEWAN SINGH Vs. LEELA SINGH
|
July 3, 2006 |
|
DHAMIJA TV CENTRE Vs. STATE OF PUNJAB
|
November 21, 2006 |
|
DHAN KAUR Vs. PARKASH SINGH
|
March 14, 2006 |
|
DHAN RAJ (DEAD) THROUGH LRS Vs. CHARAN SINGH
|
September 6, 2006 |
|
DHANA SINGH Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
DHANI RAM Vs. PRESIDING OFFICER LABOUR COURT II FARIDABAD
|
August 4, 2006 |
|
DHANVIR SINGH Vs. GURINDER PAL SINGH
|
July 21, 2006 |
|
DHARA Vs. UMED SINGH
|
March 22, 2006 |
|
DHARAM DASS ALIAS CHELA MANSA DASS UDASI SADHU Vs. DIDAR DASS DIDAR PURI
|
September 20, 2006 |
|
DHARAM PAL Vs. ANANTHA KRISHNA KUKKILAYA
|
April 18, 2006 |
|
DHARAM PAL Vs. SANTOSH
|
March 21, 2006 |
|
DHARAM PAL Vs. DARSHANA DEVI
|
August 2, 2006 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
July 14, 2006 |
|
DHARAM PAL Vs. BHIM KAUR
|
September 5, 2006 |
|
DHARAM PAL Vs. THE SUPERINTENDING ENGINEER, OPERATION CIRCLE UHBVNL KARNAL AND ANOTHER
|
November 21, 2006 |
|
DHARAM PAL CHAUHAN Vs. STATE OF HARYANA
|
July 18, 2006 |
|
DHARAM PAL GOYAL Vs. STATE OF HARYANA
|
September 22, 2006 |
|
DHARAM PAL SHARMA Vs. BACHNI DEVI AND OTHERS
|
September 5, 2006 |
|
DHARAM PAL TAYAL Vs. BALBIR SINGH AND OTHERS
|
August 7, 2006 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
August 7, 2006 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
April 24, 2006 |
|
DHARAM SINGH Vs. DHARAMJIT SINGH
|
April 21, 2006 |
|
DHARAM SINGH Vs. WILD FLOWER ESTATE FARM OWNERS ASSOCIATION
|
February 9, 2006 |
|
DHARAM SINGH Vs. SEWA SINGH
|
February 27, 2006 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
DHARAM SINGH Vs. PINANKI RANJAN MITRA
|
October 23, 2006 |
|
DHARAM VIR Vs. INDERJIT
|
May 3, 2006 |
|
DHARAM VIR Vs. BAHADUR SINGH
|
August 25, 2006 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA
|
December 11, 2006 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA
|
January 6, 2006 |
|
DHARAMENDER SINGH Vs. STATE OF HARYANA
|
May 8, 2006 |
|
DHARAMINDER SINGH Vs. TEJINDER KAUR
|
July 20, 2006 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
March 28, 2006 |
|
DHARAMPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2006 |
|
DHARAMPAL BAJAJ Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
DHARAMPAL SOOD Vs. ATUL THAPAR
|
February 21, 2006 |
|
DHARAMPAL SOOD Vs. SARWAN SINGH
|
January 10, 2006 |
|
DHARAMSHALA KNOWN AS GURDWARA Vs. GRAM PANCHAYAT OF VILLAGE BHAGWANPURA
|
May 12, 2006 |
|
DHARMENDER Vs. STATE OF HARYANA
|
July 6, 2006 |
|
DHARMENDER Vs. COMMISSIONER GURGAON DIVISION
|
March 27, 2006 |
|
DHARMENDER SINGH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
DHARMENDER SINGH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
DHARMENDER SINGH Vs. DIRECTOR GENERAL OF POLICE, HARYANA AND OTHERS
|
April 24, 2006 |
|
DHARMENDER SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
DHIAN KAUR Vs. UNION OF INDIA
|
February 27, 2006 |
|
DHIAN SINGH Vs. V K MANTRAO
|
February 28, 2006 |
|
DHIAN SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
DHIAN SINGH Vs. STATE OF PUNJAB
|
May 19, 2006 |
|
DHINDSA RICE MILL Vs. MANAGING DIRECTOR
|
March 27, 2006 |
|
DHIRO Vs. SADHU SINGH
|
November 15, 2006 |
|
DHOLU RAM Vs. STATE
|
February 16, 2006 |
|
DHYAN CHAND Vs. AMRIK SINGH
|
February 28, 2006 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
October 28, 2006 |
|
DIDAR SINGH Vs. STATE OF HARYANA
|
January 12, 2006 |
|
DIDAR STEEL COMPLEX P LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 15, 2006 |
|
DIGAMBER JAIN SOCIETY Vs. STATE OF HARYANA
|
January 10, 2006 |
|
DIGAMBER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 4, 2006 |
|
DILA RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
April 28, 2006 |
|
DILAWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2006 |
|
DILBAG SINGH Vs. RAM RATI
|
April 25, 2006 |
|
DILBAG SINGH Vs. STATE OF HARYANA
|
July 31, 2006 |
|
DILBAG SINGH ALIAS BAGGA Vs. STATE OF HARYANA
|
March 28, 2006 |
|
DILBAGH Vs. STATE OF HARYANA
|
March 8, 2006 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
DILDAR SINGH Vs. U T CHANDIGARH
|
February 15, 2006 |
|
DILWAR SINGH Vs. HARYANA POWER GENERATION CORPORATION LIMITED
|
January 16, 2006 |
|
DIMPLE RANI Vs. STATE OF HARYANA
|
October 10, 2006 |
|
DIMPY SHARMA Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
DINESH Vs. STATE OF HARYANA
|
May 10, 2006 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
February 22, 2006 |
|
DINESH KUMAR Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
DINESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2006 |
|
DIRECTOR RESEARCH AND MEDICAL EDUCATION AND ORS. Vs. ROY SURGICALS
|
August 28, 2006 |
|
DIRECTOR TRANSPORT DEPARTMENT U T ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 30, 2006 |
|
DIRECTOR, HEALTH AND FAMILY WELFARE DEPARTMENT, PUNJAB Vs. AMARJIT KAUR
|
September 11, 2006 |
|
DIRECTORATE, STATE TRANSPORT PUNJAB, CHANDIGARH Vs. KULWANT SINGH AND ANOTHER
|
October 23, 2006 |
|
DISTRICT FOOD AND SUPPLIES CONTROLLER MOGA Vs. MANGLA RICE MILLS
|
March 27, 2006 |
|
DISTRICT SPORTS & YOUTH WELFARE OFFICER, JIND Vs. SAT NARAIN AND ANOTHER
|
August 21, 2006 |
|
DIVISIONAL ENGINEER TELECOM, BSNL, AMBALA CANTT. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDL. TRIBUNAL
|
August 28, 2006 |
|
DIVYA ALIAS BABLI Vs. STATE OF HARYANA
|
July 26, 2006 |
|
DIVYA JYOTI Vs. UNION TERRITORY
|
October 12, 2006 |
|
DIWAKAR JOSHI Vs. STATE OF PUNJAB
|
May 19, 2006 |
|
DIWAN CHAND Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
DIXON UTILITIES AND EXPORT LTD Vs. MR H B GARGEXECUTIVE OFFICER
|
August 8, 2006 |
|
DLF HOUSING AND CONSTRUCTION COMPANY LIMITED Vs. JIWAN KHAN
|
September 7, 2006 |
|
DLF POWER LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 12, 2006 |
|
DLF POWER LTD Vs. DEPUTY DIRECTOR REVENUE EMPLOYEES STATE INSURANCE CORPORATION
|
December 22, 2006 |
|
DOABA NIRMAL MANDAL Vs. FINANCIAL COMMISSIONER REVENUE
|
March 1, 2006 |
|
DOOARS TRANSPORT LTD Vs. RATTAN CHAND HARJAS RAI PVT LTD
|
August 7, 2006 |
|
DR. (MRS.) S.L. SUD Vs. UNION OF INDIA (UOI) AND ORS.
|
October 23, 2006 |
|
DR. BALWINDER SINGH Vs. BALBIR KAUR
|
August 7, 2006 |
|
DR. DHARAM SINGH Vs. CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR
|
August 1, 2006 |
|
DR. HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 3, 2006 |
|
DR. NISHA SANGHWAN Vs. CHAUDHARY CAHRAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR OTHERS
|
November 21, 2006 |
|
DR. RAJENDRI KUMARI Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA AND OTHERS
|
October 26, 2006 |
|
DR. RAKESH KUMAR GROVER Vs. STATE OF HARYANA AND OTHERS
|
January 4, 2006 |
|
DR. RAMA KANT ATTRI Vs. STATE OF HARYANA
|
November 13, 2006 |
|
DR. SAHIB SINGH CHANDNA Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2006 |
|
DR. SHYAM LAL THAPAR NURSING FOUNDATION Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
March 3, 2006 |
|
DROPDI Vs. KANHIYA
|
March 1, 2006 |
|
DURGA DEVI Vs. UNION TERRITORY CHANDIGARH
|
March 3, 2006 |
|
DURLABH SINGH Vs. STATE OF PUNJAB
|
July 19, 2006 |
|
DWARKA CHEAP STORE Vs. MUNICIPAL CORPORATION
|
October 17, 2006 |
|
E.S.I.C. Vs. S.N. TIWARI
|
March 24, 2006 |
|
EAGLE FORGINGS Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2006 |
|
ECHO SHELLA Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2006 |
|
EHC AMAR SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
EHC KISHAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 12, 2006 |
|
EMSON TOOLS MFG. CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 5, 2006 |
|
ESTER PHARMA PVT LIMITED Vs. STATE FINANCIAL CORPORATION
|
July 6, 2006 |
|
EX Vs. UNION OF INDIA AND OTHERS
|
May 24, 2006 |
|
EX Vs. UNION OF INDIA AND OTHERS
|
September 6, 2006 |
|
EX CAPT DARSHAN LAL KHANNA Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
EX CONSTABLE HARJINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
EX CONSTABLE JAGBIR SINGH Vs. STATE OF HARYANA
|
July 25, 2006 |
|
EX CONSTABLE NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 2006 |
|
EX CPL VIJAY KUMAR Vs. CHIEF OF AIR STAFF
|
May 18, 2006 |
|
EX HAVALDAR BABU SINGH Vs. UNION OF INDIA
|
April 26, 2006 |
|
EX RFN IQBAL SINGH Vs. UNION OF INDIA
|
October 17, 2006 |
|
EX SEPOY JASPAL SINGH Vs. T C JOSHI
|
October 19, 2006 |
|
EX SPR GURDEEP SINGH Vs. UNION OF INDIA AND OTHERS
|
May 4, 2006 |
|
EX SUBEDAR JASMAIL SINGH Vs. UNION OF INDIA
|
April 25, 2006 |
|
EX SUBEDAR SAMA SINGH Vs. UNION OF INDIA
|
May 25, 2006 |
|
EX-HAV SHAMSHER SINGH Vs. UNION OF INDIA
|
May 4, 2006 |
|
EX. Vs. UNION OF INDIA AND OTHERS
|
December 5, 2006 |
|
EX. RFN. IQBAL SINGH Vs. UNION OF INDIA AND OTHERS
|
October 17, 2006 |
|
EX. SEPOY SURINDER SINGH Vs. UNION OF INDIA
|
January 13, 2006 |
|
EXCLUTIVE ENGINEER, PROVINCIAL DIVISION NO. II PWD Vs. JAI BHAGWAN AND ANOTHER
|
November 2, 2006 |
|
EXECUITIVE ENGINEER BARIDOAD DRAINAGE DIVISION Vs. TARSEM SINGH
|
September 11, 2006 |
|
EXECUTIVE ENGINEER Vs. SITA RAM CONTRACTOR
|
March 1, 2006 |
|
EXECUTIVE ENGINEER O.P. DAKSHIN HARYANA BIJALI NIGAM LTD., REWARI AND OTHERS Vs. SURINDER KUMAR ETC.
|
July 25, 2006 |
|
EXECUTIVE ENGINEER PWD KAITHAL Vs. GURDIAL SINGH
|
July 6, 2006 |
|
EXECUTIVE ENGINEER T L S C DIVISION PUNHAB STATE ELECTRICITY BOARD Vs. JASPAL SINGH
|
April 19, 2006 |
|
EXECUTIVE ENGINEER, PROVINCIAL DIVISION Vs. UMED SINGH AND ORS
|
December 8, 2006 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH DIVISION NO. 1, KAITHAL Vs. ASHOK KUMAR AND OTHERS
|
August 25, 2006 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH, DIVISION NO 1 Vs. PRESIDING OFFICER OF AUTHORITY UNDER MINIMUM WAGES ACT, 1948 FOR BHIWANI
|
August 31, 2006 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH, DIVISION NO 1 Vs. MAHABIR
|
August 28, 2006 |
|
EXECUTIVE ENGINEER, WATER SERVICES DIVISION, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
|
September 1, 2006 |
|
FAKIR CHAND Vs. STATE OF HARYANA
|
September 1, 2006 |
|
FAKRUDIN Vs. STATE OF HARYANA
|
May 12, 2006 |
|
FAQIR SINGH Vs. MURARI LAL
|
August 30, 2006 |
|
FAQIR SINGH Vs. MUNICIPAL COUNCIL
|
March 8, 2006 |
|
FAQUIR CHAND Vs. RAMESHWAR
|
February 28, 2006 |
|
FAQUIRIA Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
FARIDA SINGH Vs. STATE OF HARYANA
|
March 17, 2006 |
|
FARIDABAD FORGINGS Vs. INTERNATIONAL CORE OILS LIMITED
|
September 22, 2006 |
|
FATEH SINGH Vs. STATE
|
February 17, 2006 |
|
FATEH SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2006 |
|
FATHUDHINGA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 12, 2006 |
|
FAUJI SEWA CENTRE GURDASPUR Vs. STATE OF PUNJAB
|
January 10, 2006 |
|
FAZILKA DABWALI TRANSPORT CO P LTD Vs. ASHA ARORA
|
July 19, 2006 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
September 1, 2006 |
|
FOOD CORPORATION OF INDIA Vs. AMARDEEP
|
January 18, 2006 |
|
FOOD CORPORATION OF INDIA Vs. SWASTIK TRADERS
|
September 5, 2006 |
|
FOOD CORPORATION OF INDIA Vs. RAM LUBHAYA
|
November 29, 2006 |
|
FOOD CORPORATION OF INDIA Vs. SHIVA PARSHAD
|
March 2, 2006 |
|
FURKAN ALI Vs. STATE OF HARYANA
|
August 21, 2006 |
|
G K MURTHY Vs. K PADMAKSHI
|
February 28, 2006 |
|
G S ATWAL Vs. UNION OF INDIA
|
February 16, 2006 |
|
G.S. SANDHU Vs. PRESIDING OFFICER, LABOUR COURT PATIALA
|
July 5, 2006 |
|
GAGANDEEP SHARMA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
GAGANJIT SINGH ALIAS GAJJAN SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
GAJAN SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
GANDA SINGH HARNAM SINGH Vs. ZORA SINGH
|
March 29, 2006 |
|
GANDHI RAM (THROUGH HIS LRS.) Vs. STATE OF HARYANA AND ANR.
|
May 24, 2006 |
|
GANDHRAB RAJ SHARMA Vs. DAULAT SINGH & ORS.
|
October 11, 2006 |
|
GANESHI Vs. RAJA RAM
|
March 6, 2006 |
|
GANGA POLYTUBES INDIA LTD Vs. HARYANA FINANCIAL CORPORATION
|
March 3, 2006 |
|
GANGAL Vs. STATE OF HARYANA
|
January 11, 2006 |
|
GANJA RAM Vs. STATE OF HARYANA
|
May 1, 2006 |
|
GANPAT Vs. SURESH KUMAR
|
March 20, 2006 |
|
GANPAT RAI Vs. STATE OF PUNJAB
|
August 7, 2006 |
|
GANPATI SERVICE STATION Vs. DISTRICT MAGISTRATE
|
October 10, 2006 |
|
GANPATI SHOPPING MALL PVT. LTD. Vs. STATE OF HARYANA
|
July 11, 2006 |
|
GARIB DASS Vs. STATE OF HARYANA
|
August 31, 2006 |
|
GAURAV MAINI Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
GAURAV PROCESSORS PVT LTD Vs. HARYANA FINANCIAL CORPORATION
|
October 13, 2006 |
|
GAURDEV SINGH Vs. GRAM PANCHAYAT OF VILLAGE PABALA
|
September 7, 2006 |
|
GAUTAM MALIK Vs. STATE OF HARYANA
|
July 10, 2006 |
|
GAUTAM SARUP Vs. ANAND SARUP
|
July 25, 2006 |
|
GAYAHRA RUDRI CHHOTA TALAB Vs. DAYA KISHAN
|
February 21, 2006 |
|
GEETA Vs. STATE OF HARYANA
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October 12, 2006 |
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GEETA Vs. PUNJAB STATE
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September 13, 2006 |
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GEETA BHALLA Vs. KRISHAN KUMAR
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August 7, 2006 |
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GEETA CHOPRA ALIAS SANGITA Vs. MADAN LAL
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April 3, 2006 |
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GEETA DEVI Vs. MOHAN LAL
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October 23, 2006 |
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GEETANJALI SAWNEY Vs. PREM BHANDARI AND OTHERS
|
May 10, 2006 |
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GEETIKA PLASTICS Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD
|
February 1, 2006 |
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GEJA SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
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GHANSHYAM Vs. VIKRAM
|
May 23, 2006 |
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GHANSHYAM DASS RELHAN Vs. STATE OF HARYANA
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August 7, 2006 |
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GHARAUNDA GAS SERVICE Vs. VEENA RANI AND ORS.
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January 11, 2006 |
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GHASI RAM Vs. ARUN KUMAR
|
January 9, 2006 |
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GHUDHU RAM Vs. GURJANT SINGH
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March 16, 2006 |
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GIAN CHAND Vs. OM PARKASH
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April 24, 2006 |
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GIAN CHAND Vs. THAKARDWARE DWARKADHISH MAROOF BABA SANTOSH DASS DERA SANGRUR
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February 8, 2006 |
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GIAN CHAND Vs. STATE OF PUNJAB
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August 8, 2006 |
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GIAN CHAND Vs. UNION OF INDIA
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August 4, 2006 |
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GIAN CHAND Vs. MUNICIPAL COMMITTEE
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September 21, 2006 |
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GIAN CHAND Vs. C.B.I. CHANDIGARH
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March 20, 2006 |
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GIAN CHAND SHARMA Vs. DARBARA SINGH GURU
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March 16, 2006 |
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GIAN DEVI Vs. GURDAS RAM
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January 9, 2006 |
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GIAN KAUR Vs. KRISHNA ANAND
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September 27, 2006 |
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GIAN PARKASH Vs. KISHORI LAL
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March 2, 2006 |
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GIAN SINGH Vs. STATE OF PUNJAB
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March 10, 2006 |
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GIAN SINGH Vs. STATE OF HARYANA
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March 27, 2006 |
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GIAN SINGH Vs. STATE OF PUNJAB
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July 4, 2006 |
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GIAN SINGH Vs. STATE OF PUNJAB
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January 6, 2006 |
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GIAN SINGH Vs. TRANSPORT COMMISSIONER
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August 18, 2006 |
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GIANI COMMISSION AGENT Vs. STATE OF PUNJAB
|
July 4, 2006 |
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GIANI RAM Vs. AMAR SINGH
|
October 12, 2006 |
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GILL SANDHU TRANSPORT COMPANY Vs. RAM PIARI
|
July 5, 2006 |
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GILLCO DEVELOPERS AND BUILDERS Vs. STATE OF PUNJAB
|
April 18, 2006 |
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GIRDHAR LAL Vs. ATTAR SINGH
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May 16, 2006 |
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GIRDHARI LAL Vs. GIAN CHAND
|
February 24, 2006 |
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GIRI LAL Vs. LAL CHAND
|
March 2, 2006 |
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GITA RAM HARI CHAND GUJJAR Vs. MANGTU KALU GUJAR AND ORS
|
August 18, 2006 |
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GNR. DVR. GURNAM SINGH Vs. UNION OF INDIA & ORS.
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October 27, 2006 |
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GOBIND BAKSHI SINGH LEGA Vs. UNION OF INDIA
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October 19, 2006 |
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GOBINDER SINGH Vs. MUNICIPAL COMMITTEE NAKODAR
|
February 7, 2006 |
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GOBINDER SINGH ALIAS GOBIND SINGH ALIAS GURJANT SINGH Vs. DALIP KAUR
|
October 10, 2006 |
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GOBINDI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
|
April 17, 2006 |
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GOBINDI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.
|
April 7, 2006 |
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GOEL SPINNING AND WEAVING MILLS Vs. STATE OF HARYANA
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May 30, 2006 |
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GOGI Vs. RANJIT SINGH
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August 29, 2006 |
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GOKAL PARKASH Vs. VIJAY KUMAR SINGLA
|
March 22, 2006 |
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GOLDY SYAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
July 19, 2006 |
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GOMAN WANTI Vs. DARSHAN SINGH
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January 18, 2006 |
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GOPAL KRISHAN Vs. STATE OF PUNJAB
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March 30, 2006 |
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GOPAL SINGH Vs. SHER SINGH
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May 5, 2006 |
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GOPAL SINGH Vs. SHISH PAL
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January 18, 2006 |
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GOPAL SOAP INDUSTRIES Vs. LUXMI ENTERPRISES
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May 16, 2006 |
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GOPAL THAKUR Vs. STATE OF HARYANA
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April 19, 2006 |
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GOPI CHAND Vs. DAVENDER MANGLA
|
August 7, 2006 |
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GOPI RAM Vs. STATE OF HARYANA
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July 25, 2006 |
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GOPI RAM Vs. SHYAM SUNDER
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April 3, 2006 |
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GOPINDER KUMAR Vs. MOHINDER SINGH
|
February 28, 2006 |
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GORA SINGH Vs. NAGAR COUNCIL
|
October 19, 2006 |
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GORKHI RAM Vs. STATE OF HARYANA
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August 9, 2006 |
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GOVIND SINGH Vs. MYNAH INTERNATIONAL LTD
|
January 19, 2006 |
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GOWARDHAN DAS & SONS Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2006 |
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GRAM PANCHAYAT Vs. SUKHDEV SINGH
|
August 7, 2006 |
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GRAM PANCHAYAT Vs. STATE OF HARYANA
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January 15, 2006 |
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GRAM PANCHAYAT Vs. STATE OF HARYANA
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October 9, 2006 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
GRAM PANCHAYAT ASSAL UTTAR BLOCK VALTOHA Vs. STATE OF PUNJAB
|
May 18, 2006 |
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GRAM PANCHAYAT BHAGOWAL Vs. STATE OF PUNJAB
|
October 26, 2006 |
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GRAM PANCHAYAT DEPAL TEHSIL HANSI Vs. DHOOP SINGH
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July 12, 2006 |
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GRAM PANCHAYAT HARIAO KHURD Vs. STATE OF PUNJAB
|
July 20, 2006 |
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GRAM PANCHAYAT JASDEV SINGH NAGAR Vs. PRIYANK BHARTI
|
October 30, 2006 |
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GRAM PANCHAYAT OF VILLAGE KALLAAL MAJRA Vs. SURJIT SINGH
|
December 18, 2006 |
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GRAM PANCHAYAT VILLAGE BHAUPAR Vs. RAJ KUMAR
|
February 8, 2006 |
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GRAM PANCHAYAT VILLAGE DEVRALA Vs. UNION OF INDIA
|
July 17, 2006 |
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GRAM PANCHAYAT VILLAGE GURA Vs. JOINT DEVELOPMENT COMMISSIONERS AND ORS
|
December 11, 2006 |
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GRAM PANCHAYAT VILLAGE MAUJGARH Vs. MUKHTIAR SINGH
|
March 30, 2006 |
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GRAM PANCHAYAT VILLAGE VACHHOA Vs. STATE OF PUNJAB
|
March 27, 2006 |
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GRAM PANCHAYAT, KARHALI MATH Vs. PAWAN KUMAR
|
November 8, 2006 |
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GROOVIE MOTEL PVT LIMITED Vs. HARYANA STATE ELECTRICITY BOARD
|
August 22, 2006 |
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GROSONS MARKETING (P) LTD Vs. JOINT DIRECTOR, D G C E I , LUDHIANA
|
November 23, 2006 |
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GUDDAN Vs. STATE OF UT CHANDIGARH
|
March 28, 2006 |
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GUDDIE MADANJIT ACHREJA Vs. UNION OF INDIA
|
May 31, 2006 |
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GULAB SINGH Vs. JAWALA SINGH
|
January 23, 2006 |
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GULAB SINGH Vs. SECRETARY & COMMISSIONER, EDUCATION DEPARTMENT, HARYANA
|
September 22, 2006 |
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GULAB SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
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GULAM MOHAMMAD BEIGH Vs. INSPECTOR OF CUSTOMS MINISTRY OF FINANCE DEPARTMENT OF REVENUE GOVT OF INDIA
|
July 10, 2006 |
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GULJAR SINGH ALIAS GULJAR MOHAMMAD Vs. HAZRAN
|
March 22, 2006 |
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GULSHAN KUMAR Vs. STATE OF HARYANA
|
October 19, 2006 |
|
GULSHAN KUMAR Vs. ALAKA ARORA
|
May 24, 2006 |
|
GULSHAN KUMAR Vs. ASHA TANEJA
|
March 16, 2006 |
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GULWANT SINGH Vs. STATE OF PUNJAB
|
April 18, 2006 |
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GULZAR SINGH Vs. STATE OF HARYANA
|
July 14, 2006 |
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GULZAR SINGH Vs. STATE OF HARYANA
|
March 22, 2006 |
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GUNINDER SINGH ALIAS GONI Vs. STATE OF PUNJAB
|
March 28, 2006 |
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GUPTA OIL STORE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 25, 2006 |
|
GURBACHAN LAL Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
February 24, 2006 |
|
GURBACHAN SINGH Vs. HUDA
|
September 15, 2006 |
|
GURBACHAN SINGH Vs. STATE OF HARYANA
|
May 10, 2006 |
|
GURBACHAN SINGH Vs. STATE OF HARYANA
|
May 8, 2006 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
November 10, 2006 |
|
GURBAJ SINGH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
GURBAJ SINGH Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
GURBAKSH SINGH Vs. STATE OF PUNJAB
|
August 23, 2006 |
|
GURBANS SINGH Vs. STATE OF PUNJAB
|
August 21, 2006 |
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GURBANS SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
December 7, 2006 |
|
GURBAX SINGH Vs. LAL SINGH
|
March 20, 2006 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
GURBAX SINGH Vs. BALDEV SINGH
|
May 18, 2006 |
|
GURBHAG SINGH Vs. ELECTION TRIBUNAL
|
February 28, 2006 |
|
GURBINDER KAUR ALIAS GURMINDER KAUR Vs. JAGROOP SINGH
|
February 15, 2006 |
|
GURBIR SINGH Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
GURCHAIN SIDHU Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
GURCHARAN KAUR Vs. DARSHAN SINGH
|
August 2, 2006 |
|
GURCHARAN LAL SADANA Vs. STATE OF PUNJAB
|
April 19, 2006 |
|
GURCHARAN SINGH Vs. JOGINDER SINGH
|
April 2, 2006 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
March 6, 2006 |
|
GURCHARAN SINGH Vs. GURJIT SINGH
|
February 6, 2006 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
August 10, 2006 |
|
GURCHARAN SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
|
July 13, 2006 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
GURCHARAN SINGH Vs. GURNAM SINGH
|
October 28, 2006 |
|
GURCHARAN SINGH Vs. P O, LABOUR COURT
|
September 14, 2006 |
|
GURCHARAN SINGH Vs. HIMMAT KUMAR
|
January 23, 2006 |
|
GURCHARAN SINGH Vs. UNION OF INDIA
|
October 16, 2006 |
|
GURCHARAN SINGH ALIAS BANTI Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
GURCHETAN SINGH Vs. LAL SINGH
|
September 1, 2006 |
|
GURDAS RAM Vs. STATE OF PUNJAB
|
August 24, 2006 |
|
GURDAS SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
GURDEEP Vs. KAMAL KUMAR
|
February 28, 2006 |
|
GURDEEP KUMAR & OTHERS Vs. GOVERNMENT OF PUNJAB & OTHERS
|
May 9, 2006 |
|
GURDEEP SINGH Vs. COLLECTOR LAND REFORMS KAPURTHALA
|
February 15, 2006 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
March 30, 2006 |
|
GURDEV KAUR Vs. BHAGWAN SINGH AND OTHERS
|
August 17, 2006 |
|
GURDEV KAUR Vs. JASPAL SING AND ORS.
|
August 7, 2006 |
|
GURDEV PUNJAB AND HARYANA Vs. STATE OF HARYANA
|
March 20, 2006 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 30, 2006 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
GURDEV SINGH Vs. AMRIK SINGH
|
July 10, 2006 |
|
GURDEV SINGH Vs. GURMIT SINGH
|
July 24, 2006 |
|
GURDEV SINGH Vs. MURARI LAL
|
October 12, 2006 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
GURDEV SINGH Vs. AJMER KAUR
|
December 6, 2006 |
|
GURDEV SINGH Vs. H.V.P.N.L. AND OTHERS
|
October 18, 2006 |
|
GURDEV SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2006 |
|
GURDEV SINGH Vs. RAGHBIR SINGH
|
September 13, 2006 |
|
GURDIAL KAUR BHULLAR Vs. INDERJIT SINGH JEJI
|
March 1, 2006 |
|
GURDIAL SINGH Vs. RAJPAL SINGH
|
February 14, 2006 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 8, 2006 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
August 4, 2006 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
May 26, 2006 |
|
GURDIAL SINGH Vs. INDIAN OIL CORPORATION LTD
|
July 6, 2006 |
|
GURDIAL SINGH Vs. PUNJAB WAKF BOARD
|
March 10, 2006 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
May 31, 2006 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
January 4, 2006 |
|
GURDIAL SINGH Vs. HARMALJIT SINGH
|
July 20, 2006 |
|
GURDIAL SINGH Vs. FOOD CORPORATION OF INDIA
|
March 27, 2006 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
October 26, 2006 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
November 6, 2006 |
|
GURINDER SINGH DHILLON Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
GURINDER SINGH GURAYA Vs. CHIEF ADMINISTRATOR HUDA
|
February 9, 2006 |
|
GURJANT SINGH Vs. STATE
|
February 16, 2006 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
February 22, 2006 |
|
GURJANT SINGH Vs. SPECIAL SECRETARY PUNJAB GOVERNMENT
|
April 27, 2006 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
GURJEET SINGH Vs. AMARJIT KAUR
|
July 4, 2006 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
GURJIT SINGH Vs. GURCHARAN SINGH
|
February 6, 2006 |
|
GURJIT SINGH ALIAS JEETA Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
GURMAIL KAUR Vs. PARAMJEET KAUR
|
February 20, 2006 |
|
GURMAIL KAUR Vs. ATMA SINGH
|
February 21, 2006 |
|
GURMAIL KAUR Vs. DARBARA SINGH
|
October 26, 2006 |
|
GURMAIL KAUR Vs. JASWANT KAUR
|
December 22, 2006 |
|
GURMAIL KAUR Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2006 |
|
GURMAIL SINGH Vs. RAMANJEET KAUR
|
August 7, 2006 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
January 27, 2006 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
GURMEET KAUR Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
GURMEET KAUR Vs. PUNJAB ROADWAYS FEROZEPUR
|
April 26, 2006 |
|
GURMEET KAUR Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
GURMEET SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 17, 2006 |
|
GURMEET SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
March 31, 2006 |
|
GURMEET SINGH AND OTHERS LRS. OF JAGIR SINGH Vs. GURDIAL SINGH AND OTHERS
|
February 3, 2006 |
|
GURMEET SINGH BRAR Vs. HARSHARAN KAUR ATWAL
|
September 8, 2006 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
November 29, 2006 |
|
GURMINDER BIR SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
GURMIT KAUR Vs. STATE OF PUNJAB
|
May 12, 2006 |
|
GURMIT KAUR Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
GURMIT KAUR Vs. U.T. CHANDIGARH
|
August 24, 2006 |
|
GURMIT RAM Vs. PARAMJIT SINGH
|
January 17, 2006 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
September 12, 2006 |
|
GURMIT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. AND OTHERS
|
March 2, 2006 |
|
GURMIT SINGH Vs. BACHITTAR SINGH
|
May 12, 2006 |
|
GURMIT SINGH Vs. BHAGAT RAM
|
March 28, 2006 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
GURMUKH SINGH Vs. MANOJ KUMAR
|
July 3, 2006 |
|
GURNAM KAUR Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
GURNAM SINGH Vs. U T ADMINISTRATION
|
May 22, 2006 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
May 11, 2006 |
|
GURNAM SINGH Vs. AVTAR SINGH
|
March 3, 2006 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
GURNAM SINGH Vs. STATE OF U.T. CHANDIGARH
|
September 21, 2006 |
|
GURNAM SINGH Vs. SATWANT KAUR
|
December 6, 2006 |
|
GURNAM SINGH Vs. PUNJAB NATIONAL BANK
|
October 24, 2006 |
|
GURNEK SINGH Vs. SURINDER SINGH
|
July 5, 2006 |
|
GURPARSHAD SINGH Vs. CHHINDER KAUR
|
August 22, 2006 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
GURPREET SINGH Vs. GURDEV KAUR
|
July 6, 2006 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
GURPREET SINGH ALIAS LADDI Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
GURSHARAN KAUR Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
GURSHARAN SINGH Vs. UNION OF INDIA
|
August 1, 2006 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB
|
August 28, 2006 |
|
GURSHER SINGH Vs. PRESIDENT, IMPROVEMENT TRUST TRIBUNAL, JALANDHAR
|
August 25, 2006 |
|
GURSIMRAT SINGH Vs. ARUN KUMAR
|
October 30, 2006 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
November 9, 2006 |
|
GURTEJ SINGH Vs. JASMEET SINGH
|
July 7, 2006 |
|
GURUDEV PHOTO COLOR Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
September 15, 2006 |
|
GURWINDER SINGH Vs. S N SHARMA
|
March 8, 2006 |
|
H S E B AND H V P N L Vs. JAGDISH CHANDER
|
March 10, 2006 |
|
H S E B NOW UTTRI HARYANA BIJLI VITRAN NIGAM Vs. JASODA RANI
|
February 9, 2006 |
|
H S TRADERS Vs. PUNJAB AND SIND BANK
|
August 10, 2006 |
|
H V P N L Vs. SARLA DEVI BHATIA
|
February 23, 2006 |
|
H V P N L Vs. ROOP CHAND
|
March 10, 2006 |
|
H.C. ARORA Vs. UNION OF INDIA AND OTHERS
|
November 14, 2006 |
|
H.C. ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2006 |
|
HAKAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 30, 2006 |
|
HAKAM SINGH Vs. BALJIT SINGH
|
May 24, 2006 |
|
HAKAM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA
|
September 12, 2006 |
|
HANS KAUR Vs. STATE OF HARYANA
|
July 12, 2006 |
|
HANS RAJ Vs. DHANPATI
|
August 2, 2006 |
|
HANS RAJ Vs. JAGDISH CHANDER
|
February 21, 2006 |
|
HANS RAJ Vs. MUNICIPAL COUNCIL NABHA
|
September 5, 2006 |
|
HANS RAJ NARESH KUMAR Vs. A VENU GOPAL
|
March 16, 2006 |
|
HANS RAJ YADAV Vs. STATE OF HARYANA ETC.
|
July 26, 2006 |
|
HANSA SINGH Vs. KASHMIR SINGH
|
February 9, 2006 |
|
HANSA SINGH ALIAS HARBANS SINGH ALIAS JUGRAJ SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
HANUMAN Vs. STATE OF HARYANA
|
March 23, 2006 |
|
HANUMAN PARSHAD Vs. RAM KISHAN AND OTHERS
|
September 1, 2006 |
|
HARASH VARDHAN Vs. UNION OF INDIA
|
February 23, 2006 |
|
HARBANS KAUR Vs. UNION OF INDIA
|
April 21, 2006 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
May 1, 2006 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
HARBANS KAUR Vs. HARDEV KAUR
|
March 6, 2006 |
|
HARBANS KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
July 27, 2006 |
|
HARBANS LAL Vs. NIRMAL SINGH
|
April 24, 2006 |
|
HARBANS LAL Vs. MEHNGA SINGH
|
February 28, 2006 |
|
HARBANS SINGH Vs. SANT HARI
|
March 2, 2006 |
|
HARBANS SINGH Vs. GRAM PANCHAYAT
|
February 23, 2006 |
|
HARBANS SINGH Vs. RACHHPAL SINGH
|
March 16, 2006 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
HARBANS SINGH Vs. GURNINDER SINGH
|
August 7, 2006 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
HARBANS SINGH Vs. PARMINDER KAUR
|
August 25, 2006 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 31, 2006 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
HARBANS SINGH ALIAS BANSI Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
HARBANT SINGH Vs. AMAR SINGH
|
March 3, 2006 |
|
HARBANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2006 |
|
HARBHAGWAN DASS GULATI CHARITABLE TRUST Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
May 23, 2006 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
February 20, 2006 |
|
HARBHAJAN SINGH Vs. STATE
|
February 2, 2006 |
|
HARBHAJAN SINGH Vs. DILBAGH SINGH
|
March 3, 2006 |
|
HARBHAJAN SINGH Vs. UNION OF INDIA
|
April 19, 2006 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
HARBHAJAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 12, 2006 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 2006 |
|
HARBHAJAN SINGH Vs. GURDIAL SINGH
|
February 3, 2006 |
|
HARBHAJAN SINGH Vs. NIRANJAN SINGH
|
September 20, 2006 |
|
HARBHAJAN SINGH Vs. HARJIT SINGH
|
August 4, 2006 |
|
HARBHAJAN SINGH Vs. JAGMOHAN SINGH
|
October 16, 2006 |
|
HARBHAJAN SINGH Vs. BACHAN SINGH
|
October 17, 2006 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
HARBHAJAN SINGH KOHLI Vs. JASPREET TALWAR
|
March 31, 2006 |
|
HARBHEG SINGH & ANR. Vs. DARSHAN RAM & ORS.
|
January 18, 2006 |
|
HARBHEJ SINGH Vs. GURBACHAN KAUR
|
November 29, 2006 |
|
HARBINDER SINGH DHILLON AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
July 21, 2006 |
|
HARBX SINGH Vs. DEPINDER SINGH
|
February 20, 2006 |
|
HARCHAND KAUR Vs. GOBIND SINGH
|
April 28, 2006 |
|
HARCHAND SINGH Vs. STATE BANK OF PATIALA
|
February 21, 2006 |
|
HARCHAND SINGH Vs. MANAGING COMMITTEE A S COLLEGE
|
April 3, 2006 |
|
HARCHARAN SINGH Vs. STATE OF HARYANA
|
March 31, 2006 |
|
HARDAYAL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER PUNJAB
|
July 7, 2006 |
|
HARDEEP KAUR Vs. GURMAIL KAUR
|
May 17, 2006 |
|
HARDEEP KAUR Vs. STATE OF PUNJAB
|
March 31, 2006 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
February 28, 2006 |
|
HARDEEP SINGH ALIAS KAKA Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
HARDEEP SINGH THROUGH HIS LEGAL HEIRS Vs. FINANCIAL COMMISSIONER COOPERATION PUNJAB, AND OTHERS
|
December 19, 2006 |
|
HARDEV Vs. STATE OF HARYANA
|
March 9, 2006 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
HARDEV SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
HARDEV SINGH Vs. STATE TRANSPORT COMMISSIONER
|
October 12, 2006 |
|
HARDEV SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2006 |
|
HARDEV SINGH Vs. SURINDER KAUR
|
April 19, 2006 |
|
HARDEVI Vs. HUKAM AND OTHERS
|
July 31, 2006 |
|
HARDIAL SINGH Vs. HARBANT SINGH
|
January 9, 2006 |
|
HARDIAL SINGH Vs. MR B R BAJAJ
|
August 22, 2006 |
|
HARDIP SINGH Vs. GURINDERBIR SINGH
|
May 3, 2006 |
|
HARGOBIND SINGH Vs. COMMISSIONER
|
October 23, 2006 |
|
HARI CHAND Vs. PANKAJ
|
October 26, 2006 |
|
HARI CHAND Vs. SANATAN DHARAM PUNJAB MAHAVIR DAL MANSA
|
October 23, 2006 |
|
HARI CHAND Vs. STATE OF HARYANA
|
May 12, 2006 |
|
HARI DEV AGGARWAL Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
HARI KISHAN Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2006 |
|
HARI KRISHAN Vs. STATE OF HARYANA
|
August 1, 2006 |
|
HARI KRISHAN Vs. STATE
|
February 16, 2006 |
|
HARI KUMAR Vs. STATE OF HARYANA
|
July 4, 2006 |
|
HARI LAL Vs. PRESIDING OFFICER
|
August 29, 2006 |
|
HARI MOHAN BAJAJ Vs. PUNJAB AND SIND BANK
|
May 16, 2006 |
|
HARI OM Vs. STATE OF HARYANA
|
May 18, 2006 |
|
HARI OM CASTINGS Vs. UNION OF INDIA THROUGH SECRETARY AND ORS
|
October 17, 2006 |
|
HARI PAUL SINGH Vs. ROOPINA SANGHA SIDHU
|
May 25, 2006 |
|
HARI RAM Vs. DAKSHIN HARYANA BIJLI VITARAN NIGAM LTD. AND ANOTHER
|
February 20, 2006 |
|
HARI SINGH Vs. FINANCIAL COMMISSIONER, COOPERATION, PUNJAB, CHANDIGARH AND OTHERS
|
July 27, 2006 |
|
HARI SINGH Vs. CHANDER PARKASH
|
July 4, 2006 |
|
HARI SINGH Vs. AVTAR SINGH
|
February 22, 2006 |
|
HARI SINGH Vs. MANN SINGH
|
January 4, 2006 |
|
HARI SINGH Vs. AJIT SINGH
|
February 28, 2006 |
|
HARI SINGH Vs. PAL SPINNERS
|
September 1, 2006 |
|
HARIKESH Vs. STATE OF HARYANA
|
August 4, 2006 |
|
HARIKISHAN Vs. ANANDI
|
August 10, 2006 |
|
HARINDER GUN HOUSE Vs. MOHINDER KAUR
|
January 4, 2006 |
|
HARINDER PAL SINGH Vs. SUKHWANT KAUR
|
March 1, 2006 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
HARISH KUMAR Vs. STATE OF HARYANA
|
May 1, 2006 |
|
HARISH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2006 |
|
HARJANT SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
HARJINDER LAL Vs. STATE OF PUNJAB
|
February 28, 2006 |
|
HARJINDER SINGH Vs. GYAN SINGH
|
March 8, 2006 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
HARJINDER SINGH Vs. STATE OF HARYANA
|
August 3, 2006 |
|
HARJIT Vs. B S JAIN
|
March 16, 2006 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
HARJIT KAUR Vs. PARAMJIT SINGH
|
February 28, 2006 |
|
HARJIT PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 2006 |
|
HARJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
March 5, 2006 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
May 12, 2006 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
HARJIVAN SINGH Vs. MAN SINGH RANA
|
March 31, 2006 |
|
HARKAMAL Vs. VINOD BHATIA
|
September 7, 2006 |
|
HARKESH CHAND Vs. STATE
|
February 16, 2006 |
|
HARKIRAT SINGH Vs. HARI RAM
|
August 18, 2006 |
|
HARMADER SINGH Vs. MALKIAT SINGH
|
August 8, 2006 |
|
HARMEL SINGH Vs. STATE OF U.T. CHANDIGARH
|
November 7, 2006 |
|
HARMESH BHALLA Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
HARMESH LAL Vs. SHINGARA RAM
|
February 10, 2006 |
|
HARMESH RANI Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
HARMESH SINGH Vs. STATE
|
February 2, 2006 |
|
HARMESH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOT
|
November 6, 2006 |
|
HARMESH SINGH ALIAS MESHI Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
HARMOHAN KAUR Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
HARNAM DASS RAHEJA Vs. STATE OF HARYANA
|
May 16, 2006 |
|
HARNAM SINGH Vs. BHUSHAN METALLICS LTD.
|
December 7, 2006 |
|
HARNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 18, 2006 |
|
HARNANDAN SINGH; DAVINDER PAL AND ANR Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2006 |
|
HARNEK SINGH Vs. BALJIT SINGH
|
February 15, 2006 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 6, 2006 |
|
HARPAL SINGH Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION
|
February 27, 2006 |
|
HARPAL SINGH ALIAS GOLDY Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
HARPAL SINGH MALIK Vs. STATE OF HARYANA
|
October 12, 2006 |
|
HARPARTAP SINGH ALIAS GOLDI Vs. STATE OF PUNJAB
|
July 12, 2006 |
|
HARPHOOL SINGH Vs. DALJIT SINGH
|
February 10, 2006 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
HARPREET KAUR Vs. ESTATE OFFICER
|
April 27, 2006 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
HARPREET SINGH Vs. STATE OF HARYANA
|
September 28, 2006 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
HARPREET SINGH Vs. SUDERSHAN BERRY
|
September 22, 2006 |
|
HARSH BHOLA Vs. JYOTI
|
August 2, 2006 |
|
HARSH KUMAR Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
HARSHAJAN SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
HARSIMRAL SINGH Vs. STATE OF PUNJAB
|
December 8, 2006 |
|
HARTINDER PAL SINGH Vs. RANDHIR SINGH AND OTHERS
|
January 24, 2006 |
|
HARVINDER Vs. STATE OF HARYANA
|
March 28, 2006 |
|
HARVINDER KAUR Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
HARVINDER SINGH Vs. STATE
|
February 9, 2006 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
HARWINDER SINGH Vs. TEJINDER KAUR
|
August 1, 2006 |
|
HARYANA FINANCIAL CORPORATION Vs. ASHOK SYNTHETICS
|
February 6, 2006 |
|
HARYANA LAND RECLAMATION & DEVELOPMENT CORPORATION Vs. COMMISSIONER
|
August 1, 2006 |
|
HARYANA MINERALS LIMITED Vs. REGIONAL LABOUR COMMISSIONER-CUM-APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
August 21, 2006 |
|
HARYANA ORGANICS Vs. HARYANA STATE POLLUTION CONTROL BOARD
|
March 10, 2006 |
|
HARYANA STATE Vs. PUSHPA RANI
|
October 18, 2006 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. AMAR NATH LAMBA AND OTHERS
|
December 22, 2006 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. DHARAM PAL
|
July 20, 2006 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. HARISH CHANDER
|
July 11, 2006 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. UMED SINGH
|
April 3, 2006 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. DHOOM SINGH
|
February 9, 2006 |
|
HARYANA STATE AGRICULTURE MARKETING BOARD Vs. LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
|
August 3, 2006 |
|
HARYANA STATE ELECTRICITY BOARD Vs. UPPAL ENGINEERING COMPANY PVT LTD
|
February 1, 2006 |
|
HARYANA STATE ELECTRICITY BOARD Vs. VED PARKASH
|
February 27, 2006 |
|
HARYANA STATE ELECTRICITY BOARD Vs. MAYAWATI
|
March 3, 2006 |
|
HARYANA STATE ELECTRICITY BOARD Vs. R D ISPAT PVT LTD
|
April 19, 2006 |
|
HARYANA STATE ELECTRICITY BOARD HARYANA VIDYUT PRASARAN NIGAM LTD Vs. SHANKAR LAL
|
February 1, 2006 |
|
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (HSIDC) LTD Vs. PRESIDING OFFICER, LABOUR COURT, HISAR
|
July 18, 2006 |
|
HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD Vs. PARAMJIT SINGH KOHLI
|
March 27, 2006 |
|
HARYANA STATE SMALL INDUSTRIES Vs. LAXMI AGRO INDUSTRIES
|
July 13, 2006 |
|
HARYANA STATE SMALL INDUSTRIES Vs. LAXMI AGRO INDUSTRIES
|
July 31, 2006 |
|
HARYANA STATE THROUGH ITS SECRETARY Vs. NANU RAM GOYAL
|
March 1, 2006 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANBIR SINGH
|
September 8, 2006 |
|
HARYANA VIDUT PRASARAN NIGAM LTD Vs. SITA RAM
|
February 23, 2006 |
|
HARYANA VIDYUT PARSARAN NIGAM Vs. AMAR NATH
|
December 14, 2006 |
|
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. GULSHAN LAL
|
February 1, 2006 |
|
HARYANA VIDYUT PRASARAN NIGAM LTD Vs. ARYA NIRMAN ENGINEERS CONSULTANTS CONTRACTORS AND GENERAL ORDER SUPPLIERS
|
October 13, 2006 |
|
HARYANA WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
October 12, 2006 |
|
HARYANA WAREHOUSING CORPORATION Vs. CIT
|
September 6, 2006 |
|
HASMUKH MEWADA Vs. STATE OF HARYANA
|
March 3, 2006 |
|
HATTI SINGH Vs. STATE OF HARYANA
|
April 4, 2006 |
|
HAVILDAR AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
HAVILDAR GD HIRDEY NARAYAN Vs. UNION OF INDIA
|
May 16, 2006 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
February 20, 2006 |
|
HAWA SINGH Vs. BISHAMBER DAYAL
|
November 3, 2006 |
|
HAZARA SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
HAZARA SINGH Vs. BANTA SINGH
|
November 15, 2006 |
|
HAZARI LAL Vs. FOOD CORPORATION OF INDIA
|
March 23, 2006 |
|
HC DHOOP SINGH Vs. STATE OF HARYANA
|
July 3, 2006 |
|
HC MEM SINGH Vs. STATE
|
February 9, 2006 |
|
HC MOHAN LAL Vs. STATE OF HARYANA
|
May 1, 2006 |
|
HEM CHAND Vs. STATE TRANSPORT COMMISSIONER
|
May 2, 2006 |
|
HET RAM Vs. STATE OF HARYANA
|
August 10, 2006 |
|
HIDAYAT MASIH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
HIGH POLYMER LABORATORIES Vs. JAGDISH CHAND
|
August 11, 2006 |
|
HIGHWAY ADVERTISING, CHANDIGARH Vs. UNION OF INDIA
|
January 10, 2006 |
|
HIM ISPAT LTD Vs. PUNJAB NATIONAL BANK
|
September 19, 2006 |
|
HIMACHAL ROAD TRANSPORT Vs. HARBANS KAUR
|
July 5, 2006 |
|
HIMAT SINGH Vs. CHIEF ACCOUNTS OFFICER PENSION BIJLI VITRAN NIGAM HISAR
|
July 3, 2006 |
|
HINDUSTAN ANTI BIOTICS LIMITED Vs. CITY AGRO CENTRE
|
September 6, 2006 |
|
HINDUSTAN NATIONAL GLASS COMPANY Vs. KHEM CHAND
|
September 13, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF PUNJAB
|
September 6, 2006 |
|
HIRA LAL SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
May 23, 2006 |
|
HIRALAL VERMANI Vs. COMMISSIONER OF INCOME TAX
|
October 18, 2006 |
|
HODAL PRIMARY CO- OP AGRICULTURE AND RURAL DEV BANK Vs. DEVINDER KUMAR
|
April 3, 2006 |
|
HOMEY BEE NATURAL PRODUCTS PRIVATE LIMITED Vs. ADMARJODH SINGH
|
March 2, 2006 |
|
HONEY SWEETS Vs. KULWINDER SINGH
|
October 27, 2006 |
|
HORAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
October 10, 2006 |
|
HORI LAL Vs. STATE OF HARYANA
|
November 22, 2006 |
|
HORI LAL Vs. MUNICIPAL COUNCIL
|
March 10, 2006 |
|
HOSHIAR SINGH Vs. S S DHILLON
|
August 11, 2006 |
|
HOSHIAR SINGH Vs. UNION OF INDIA AND OTHERS
|
April 18, 2006 |
|
HOSHIAR SINGH KADIAN Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2006 |
|
HOSHIARPUR NATIONAL TRANSPORTERS LTD Vs. P O LABOUR COURT. JALANDHAR
|
October 30, 2006 |
|
HOTEL KUMAR PALACE Vs. COMMISSIONER OF INCOME TAX
|
January 16, 2006 |
|
HOUSING BOARD HARYANA Vs. NIRMLA DEVI
|
February 15, 2006 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
September 8, 2006 |
|
HUKAM CHAND Vs. HARI SINGH (DEAD)
|
September 12, 2006 |
|
HUKAM SINGH Vs. JANAK STEEL TUBES LTD
|
July 5, 2006 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
May 24, 2006 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
May 2, 2006 |
|
HUKAM SINGH Vs. TAJINDER KAUR
|
March 16, 2006 |
|
HUKAM SINGH Vs. RAJINDER SINGH
|
August 31, 2006 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
March 8, 2006 |
|
IABAL MOHAN Vs. PIARA SINGH
|
March 16, 2006 |
|
IDEAL TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
November 16, 2006 |
|
IDRISH Vs. ASHOK MALIK
|
May 5, 2006 |
|
ILAM SINGH Vs. STATE OF HARYANA
|
May 19, 2006 |
|
IMPERIAL RESIN CORPORATION Vs. SOOD INDUSTRIES
|
October 26, 2006 |
|
IMPROVEMENT TRUST Vs. MODEL TOWN EXTENSION CLUB
|
August 8, 2006 |
|
IMRAN KHAN Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
IN RE: MOTORLA INDIA PRIVATE LIMITED Vs. STATE
|
March 30, 2006 |
|
IN RE: OSWAL AGRO FURANE LTD. (IN LIQUIDATION) Vs. STATE
|
December 14, 2006 |
|
INDER KAUR Vs. BANT SINGH
|
October 24, 2006 |
|
INDER KUMAR ANAND Vs. STATE OF HARYANA
|
September 4, 2006 |
|
INDER KUMAR MITTAL Vs. STATE OF HARYANA
|
March 17, 2006 |
|
INDER PAL Vs. SUDHIR
|
February 20, 2006 |
|
INDER SINGH Vs. R S SANDHU
|
March 16, 2006 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
INDER SINGH Vs. SANDOKHI DEVI
|
September 7, 2006 |
|
INDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 15, 2006 |
|
INDER SINGH S O NATHU RAM Vs. STATE OF HARYANA
|
April 6, 2006 |
|
INDERAWATI Vs. STATE OF HARYANA
|
February 27, 2006 |
|
INDERJEET KAUR Vs. BIKKAR SINGH
|
September 25, 2006 |
|
INDERJEET SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
INDERJIT Vs. MAHESH GUPTA
|
December 15, 2006 |
|
INDERJIT BALI Vs. RAM SARUP
|
October 23, 2006 |
|
INDERJIT KAUR Vs. SOM NATH
|
July 12, 2006 |
|
INDERJIT KAUR AND OTHERS Vs. MOHINDER KAUR
|
October 11, 2006 |
|
INDERJIT KAUR GILL Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
INDERJIT KAUR KANG Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
INDERJIT SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
May 17, 2006 |
|
INDERJIT SINGH Vs. KAMALJIT KAUR
|
September 5, 2006 |
|
INDERJIT SINGH Vs. JANAM SINGH
|
September 1, 2006 |
|
INDERJIT SINGH Vs. RAJINDER KAUR
|
August 21, 2006 |
|
INDERJIT SINGH BANSAL Vs. AJIT SINGH
|
September 14, 2006 |
|
INDERJIT SINGH KANWAR Vs. NIRMAL GUPTA
|
March 6, 2006 |
|
INDIA AGRO SERVICES Vs. STATE OF PUNJAB
|
August 25, 2006 |
|
INDIAN ELECTRICITY SUPPLY AND TRANSMISSION PRIVATE LIMITED Vs. HARYANA POWER GENERATION CORPORATION LIMITED
|
September 4, 2006 |
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INDIAN OVERSEAS BANK Vs. GETWIN ENTERPRISES AND ORS.
|
January 23, 2006 |
|
INDIAN SUCROSE LIMITED Vs. SECRETARY, DEPARTMENT OF LOCAL BODIES
|
May 1, 2006 |
|
INDIAN VEHICLE CARRIER PVT. LTD Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 18, 2006 |
|
INDIRA KAKKAR Vs. COMMISSIONER OF INCOME TAX
|
May 1, 2006 |
|
INDO GLOBAL EDUCATION FOUNDATION SOCIETY Vs. STATE OF PUNJAB
|
February 22, 2006 |
|
INDRA DEVI Vs. DHARAM SINGH
|
September 15, 2006 |
|
INDRAJ SINGH Vs. STATE OF PUNJAB
|
August 3, 2006 |
|
INDU JAIN Vs. STATE OF HARYANA
|
July 20, 2006 |
|
INDU JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 27, 2006 |
|
INDUSTRIAL CABLES (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 20, 2006 |
|
INSPECTOR RAM KUMAR Vs. STATE OF HARYANA
|
May 26, 2006 |
|
ION EXCHANGE INDIA LTD. Vs. SATPAL SINGH GROVER
|
November 1, 2006 |
|
IQBAL CHELA MAHANT JANKI DASS Vs. MAHANT JAIRAM DASS CHELA JANKI DASS
|
August 7, 2006 |
|
IQBAL KAUR Vs. JASMAT SINGH
|
August 17, 2006 |
|
IQBAL MOHD. Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
IQBAL SINGH Vs. GURNAM SINGH
|
May 17, 2006 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
ISHWAR Vs. OM PATI
|
February 20, 2006 |
|
ISHWAR CHAND Vs. STATE OF HARYANA
|
July 4, 2006 |
|
ISHWAR CHAND BANSAL Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2006 |
|
ISHWAR CHANDER Vs. STATE OF HARYANA
|
May 16, 2006 |
|
ISHWAR SINGH Vs. RAJENDER SINGH
|
May 12, 2006 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
ISHWAR SINGH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
ISMAIL Vs. SADIQAN
|
November 17, 2006 |
|
J C T LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2006 |
|
J R SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
October 10, 2006 |
|
J.R. CHAUHAN Vs. COMMISSIONER OF INCOME TAX
|
December 19, 2006 |
|
JABER AHMED ALIAS JAVED AHMAD Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
JAG RAM Vs. SUBHASH
|
February 28, 2006 |
|
JAGAN NATH Vs. STATE OF HARYANA
|
August 29, 2006 |
|
JAGAN NATH AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
July 13, 2006 |
|
JAGAT SINGH Vs. STATE OF PUNJAB
|
March 6, 2006 |
|
JAGDEEP SINGH Vs. STATE OF HARYANA
|
July 4, 2006 |
|
JAGDEEP SINGH SIDHU Vs. FINANCIAL COMMISSIONER CO-OP
|
May 24, 2006 |
|
JAGDEV KAUR Vs. GURBACHAN SINGH
|
July 26, 2006 |
|
JAGDEV SINGH BRAR Vs. UNION OF INDIA
|
September 6, 2006 |
|
JAGDISH Vs. BRIJ LAL
|
September 15, 2006 |
|
JAGDISH Vs. STATE OF HARYANA
|
January 10, 2006 |
|
JAGDISH ALIAS RAJU Vs. STATE OF HARYANA
|
May 18, 2006 |
|
JAGDISH CHANANA & ANR. Vs. RAM KUMAR DABAS & ANR.
|
August 22, 2006 |
|
JAGDISH CHAND Vs. HARYANA STATE
|
May 12, 2006 |
|
JAGDISH CHAND Vs. STATE OF HARYANA
|
May 2, 2006 |
|
JAGDISH CHAND Vs. HARYANA TOURISM CORPORATION LTD
|
April 17, 2006 |
|
JAGDISH CHAND SHARMA Vs. KANSHI RAM
|
August 9, 2006 |
|
JAGDISH CHANDER Vs. UNION OF INDIA
|
April 26, 2006 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
May 16, 2006 |
|
JAGDISH CHANDER Vs. K L MUNJAL
|
March 10, 2006 |
|
JAGDISH CHANDER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 12, 2006 |
|
JAGDISH CHANDER Vs. MANGAL SINGH
|
July 12, 2006 |
|
JAGDISH CHANDER BAJAJ Vs. SANT KUMAR JOSHI
|
July 10, 2006 |
|
JAGDISH CHANDER CHAWLA Vs. NARESH KUMAR
|
October 10, 2006 |
|
JAGDISH CHANDER GOEL Vs. STATE OF HARYANA
|
February 21, 2006 |
|
JAGDISH CHANDER VERMA Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
November 27, 2006 |
|
JAGDISH KUMAR Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
JAGDISH KUMAR Vs. DEVINDER KUMAR
|
May 10, 2006 |
|
JAGDISH LAL Vs. STATE OF HARYANA
|
February 23, 2006 |
|
JAGDISH LAL Vs. STATE OF HARYANA
|
March 6, 2006 |
|
JAGDISH PARKASH Vs. COMPETENT AUTHORITY POWERS OF SPECIAL LAND ACQUISITION COLLECTOR
|
July 5, 2006 |
|
JAGDISH PRASHAD Vs. DISTRICT & SESSIONS JUDGE, YAMUNANAGAR
|
July 20, 2006 |
|
JAGDISH RAI Vs. MOHINDER PAL
|
February 20, 2006 |
|
JAGDISH RAI Vs. MANOHAR LAL
|
October 27, 2006 |
|
JAGDISH RAM Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
JAGDISH SINGH Vs. VIJAY KANE
|
March 28, 2006 |
|
JAGDISH SINGH Vs. USHA SHARMA
|
February 20, 2006 |
|
JAGDISH SINGH Vs. AMAR NATH
|
February 3, 2006 |
|
JAGDISH SINGH Vs. STATE OF HARYANA
|
October 17, 2006 |
|
JAGGA SINGH Vs. MAHINDER SINGH
|
October 16, 2006 |
|
JAGGA SINGH Vs. JAGTAR SINGH
|
February 9, 2006 |
|
JAGGO BAI Vs. BALBIR SINGH
|
January 27, 2006 |
|
JAGGU Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
JAGIR KAUR Vs. SWARAN SINGH
|
February 21, 2006 |
|
JAGIR KAUR Vs. ZORA SINGH
|
July 12, 2006 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 24, 2006 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
May 12, 2006 |
|
JAGIR SINGH Vs. HARYANA STATE
|
April 5, 2006 |
|
JAGIR SINGH Vs. GURDIAL SINGH
|
February 3, 2006 |
|
JAGIR SINGH Vs. GURMEL SINGH
|
August 24, 2006 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
September 14, 2006 |
|
JAGJIT KAUR Vs. FINANCIAL COMMISSIONER TAXATION AND SECRETARY TO GOVT PUNJAB
|
May 2, 2006 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
JAGJIT SINGH Vs. TARA SINGH
|
February 1, 2006 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 31, 2006 |
|
JAGJIT SINGH AGGARWAL Vs. UNION OF INDIA
|
May 15, 2006 |
|
JAGJIT SINGH KATARA Vs. S G P C AND ANOTHER
|
September 14, 2006 |
|
JAGJIT SINGH KATARA Vs. P O L C BATHINDA AND ORS
|
September 14, 2006 |
|
JAGMAL Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2006 |
|
JAGMAL SINGH Vs. BIRENDER SINGH
|
August 22, 2006 |
|
JAGMAL SINGH Vs. STATE OF HARYANA
|
February 2, 2006 |
|
JAGMINDER SINGH @ JOGINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 24, 2006 |
|
JAGMINDER SINGH DHALIWAL Vs. MALWA COTTON SPINNING MILLS LTD
|
May 10, 2006 |
|
JAGMOHAN SHARMA Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
December 21, 2006 |
|
JAGPAL SINGH @ BHOLA Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
JAGRAJ SINGH Vs. JASWANT SINGH
|
February 2, 2006 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
JAGTAR KAUR Vs. STATE OF PUNJAB
|
January 9, 2006 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
November 6, 2006 |
|
JAGTAR SINGH Vs. KULWANT KAUR ALIAS BALWINDER KAUR
|
September 20, 2006 |
|
JAGTAR SINGH Vs. HUF FIRM CHARU PESTICIDE AND COMPANY MALOUT DISTRICT MUKTSAR THROUGH SAT PARKASH KHARBANDA ITS PROPRIETOR
|
August 22, 2006 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
August 11, 2006 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
JAGTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 5, 2006 |
|
JAGWINDERPAL SINGH ALIAS RANA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
March 30, 2006 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
September 5, 2006 |
|
JAI BHAGWAN Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2006 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
November 3, 2006 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
August 28, 2006 |
|
JAI BHARAT STONE CRUSHING COMPANY Vs. ISMILE
|
December 6, 2006 |
|
JAI COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 4, 2006 |
|
JAI DEV SINGH Vs. M.L. KAPOOR
|
December 15, 2006 |
|
JAI GANESH RICE Vs. GENERAL MILLS, JAGADHRI VERSUS STATE OF HARYANA
|
October 10, 2006 |
|
JAI GANESH RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
October 10, 2006 |
|
JAI GURU DEV GRAM UDYOG SAMITI Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 6, 2006 |
|
JAI KAUR Vs. MOHINDER SINGH
|
April 26, 2006 |
|
JAI KISHAN Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
October 26, 2006 |
|
JAI KISHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 31, 2006 |
|
JAI KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 23, 2006 |
|
JAI KUMAR MANN Vs. STATE OF HARYANA
|
May 8, 2006 |
|
JAI LAL Vs. STATE OF HARYANA
|
September 7, 2006 |
|
JAI LAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 18, 2006 |
|
JAI NARAIN Vs. STATE OF HARYANA
|
May 17, 2006 |
|
JAI NARAIN Vs. SADHU RAM
|
February 21, 2006 |
|
JAI NARAIN Vs. SARASWATI DEVI
|
December 22, 2006 |
|
JAI NARAIN Vs. BODA RAM ALIAS BOD RAJ
|
November 9, 2006 |
|
JAI NARAIN Vs. SONA DEVI
|
January 13, 2006 |
|
JAI NARAIN Vs. SURESH KUMAR ARORA
|
September 8, 2006 |
|
JAI NARAIN KAUSHIK Vs. R S DUHAN IAS MANAGING DIRECTOR
|
July 20, 2006 |
|
JAI PAL Vs. STATE OF HARYANA
|
August 3, 2006 |
|
JAI PAL Vs. STATE OF HARYANA
|
May 11, 2006 |
|
JAI PAL Vs. STATE OF HARYANA
|
February 28, 2006 |
|
JAI PAL Vs. BHARTA
|
October 24, 2006 |
|
JAI PAL SINGH Vs. KRISHAN KUMAR KHANDELWAL IAS
|
July 20, 2006 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
JAI PARKASH Vs. BAL MUKAND
|
July 5, 2006 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
May 25, 2006 |
|
JAI PARKASH ALIAS PARKASH Vs. STATE OF HARYANA
|
September 1, 2006 |
|
JAI RAPID ROLERS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT GURGOAN
|
July 21, 2006 |
|
JAI SHREE AGRO INDUSTRIES LTD Vs. STATE OF HARYANA
|
November 21, 2006 |
|
JAI SINGH Vs. LAKHPAT
|
October 17, 2006 |
|
JAI SINGH Vs. SOMA @ SOM NATH
|
September 13, 2006 |
|
JAI SINGH Vs. STATE OF HARYANA
|
April 28, 2006 |
|
JAI SINGH Vs. HAWA SINGH
|
February 3, 2006 |
|
JAIBEER SINGH Vs. STATE OF HARYANA
|
September 7, 2006 |
|
JAIBIR Vs. STATE OF HARYANA
|
October 24, 2006 |
|
JAILA SINGH Vs. AVTAR SINGH
|
February 1, 2006 |
|
JAILA SINGH Vs. AVTAR SINGH
|
February 10, 2006 |
|
JAIMAL SINGH Vs. BHAGWAN DASS
|
July 11, 2006 |
|
JAIPAL Vs. GRAM PANCHAYAT, MINGNI KHERA AND OTHERS
|
October 12, 2006 |
|
JAIRAM Vs. MAHENDER
|
October 10, 2006 |
|
JAISHREE AGRO INDS. PVT. LTD Vs. STATE OF HARYANA
|
May 24, 2006 |
|
JALALUDDIN Vs. STATE OF HARYANA
|
August 30, 2006 |
|
JALANDHAR CENTRAL COOPERATIVE BANK LTD Vs. ADDITIONAL REGISTRAR COOPERATIVE SOCIETIES I
|
July 3, 2006 |
|
JALANDHAR COACH BUILDERS, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
|
December 19, 2006 |
|
JALAUR SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
October 16, 2006 |
|
JAMAN KHAN Vs. STATE OF HARYANA
|
August 21, 2006 |
|
JAMMU AND KASHMIR BANK Vs. JAI LAKSHMI DRAVID
|
February 17, 2006 |
|
JANAK RAJ Vs. STATE OF HARYANA
|
October 13, 2006 |
|
JANG SINGH Vs. GRAM PANCHAYAT
|
May 25, 2006 |
|
JANGI RAM Vs. JOGI RAM
|
February 22, 2006 |
|
JANGLI Vs. STATE OF HARYANA
|
November 3, 2006 |
|
JARNAIL KAUR Vs. P.S.E.B. AND OTHERS
|
May 4, 2006 |
|
JARNAIL SINGH Vs. SUKHDEV SINGH MOHAN SINGH
|
February 10, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
March 24, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
JARNAIL SINGH Vs. INDA DEVI
|
August 9, 2006 |
|
JARNAIL SINGH Vs. JASBIR KAUR
|
October 13, 2006 |
|
JARNAIL SINGH Vs. RAJBIR SINGH
|
October 10, 2006 |
|
JARNAIL SINGH Vs. UNION OF INDIA
|
October 10, 2006 |
|
JARNAIL SINGH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
October 10, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 30, 2006 |
|
JARNAIL SINGH Vs. THE STATE OF PUNJAB
|
November 16, 2006 |
|
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER
|
January 30, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
JARNAIL SINGH Vs. TIRATH SINGH
|
January 17, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 25, 2006 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
JARNAIL SINGH Vs. UNION OF INDIA
|
September 12, 2006 |
|
JARNALL SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
May 11, 2006 |
|
JAS PAL SINGH Vs. STATE OF HARYANA
|
July 3, 2006 |
|
JAS RAM Vs. STATE OF HARYANA
|
September 7, 2006 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
August 23, 2006 |
|
JASBIR KAUR Vs. HARBHAJAN SINGH
|
September 1, 2006 |
|
JASBIR KAUR Vs. OM PARKASH
|
July 26, 2006 |
|
JASBIR KAUR SANDHU @ JASBERO KAUR Vs. BIHARI LAL NARANG
|
February 22, 2006 |
|
JASBIR SINGH Vs. NARANJAN KAUR
|
January 11, 2006 |
|
JASBIR SINGH Vs. SWARAN LATA
|
August 9, 2006 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 26, 2006 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
August 18, 2006 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 2, 2006 |
|
JASBIR SINGH Vs. PRITAM SINGH
|
October 11, 2006 |
|
JASJIT SINGH BHASIN Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
JASKARAN SINGH BAATH Vs. PAWANJIT KAUR
|
July 10, 2006 |
|
JASMAIR SINGH GILL Vs. MOHINDER SINGH
|
July 12, 2006 |
|
JASMER CHAND Vs. SATPAL
|
August 7, 2006 |
|
JASMER SINGH JAIJEE Vs. FINANCIAL COMMISSIONER PUNJAB
|
July 5, 2006 |
|
JASMINDER KAUR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
JASMIR SINGH Vs. AMRIK SINGH
|
March 3, 2006 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
February 23, 2006 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2006 |
|
JASPAL SINGH Vs. DARSHAN SINGH
|
July 12, 2006 |
|
JASPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
December 5, 2006 |
|
JASPINDER SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
JASPREET KAUR Vs. STATE OF PUNJAB
|
April 27, 2006 |
|
JASPREET SINGH Vs. TEJINDER KAUR
|
July 4, 2006 |
|
JASPREET SINGH Vs. REGISTRAR/DEAN (EXAMINATIONS), PUNJAB TECHNICAL UNIVERSITY
|
August 28, 2006 |
|
JASPREET SINGH ALIAS JASSA ALIAS DESA Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
JASVIR KAUR Vs. R L KALSIA
|
March 31, 2006 |
|
JASVIR KAUR Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
JASWANT KAUR Vs. HARBHAJAN SINGH
|
September 6, 2006 |
|
JASWANT RAI Vs. UNION OF INDIA
|
August 23, 2006 |
|
JASWANT SINGH Vs. GURDIAL SINGH
|
April 20, 2006 |
|
JASWANT SINGH Vs. KULDEEP SINGH AND OTHERS
|
February 17, 2006 |
|
JASWANT SINGH Vs. SUKHWINDER SINGH AND ANOTHER
|
September 11, 2006 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
July 18, 2006 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
March 8, 2006 |
|
JASWANT SINGH Vs. KULJEET SINGH
|
March 16, 2006 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
JASWANT SINGH Vs. JOGINDER SINGH
|
February 3, 2006 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
JASWANT SINGH Vs. SURINDER MALIK
|
September 7, 2006 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 6, 2006 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 15, 2006 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2006 |
|
JASWANT SINGH ATTWAL Vs. DIDAR SINGH
|
February 22, 2006 |
|
JASWINDER ALIAS RANA Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
JASWINDER KAUR Vs. SURESH KUMAR
|
February 16, 2006 |
|
JASWINDER KAUR KOONER Vs. COMMISSIONER OF INCOME TAX
|
November 23, 2006 |
|
JASWINDER KAUR SIDHU Vs. STATE OF HARYANA
|
March 9, 2006 |
|
JASWINDER SINGH Vs. RAM PARKASH
|
October 10, 2006 |
|
JASWINDER SINGH Vs. RAN SINGH
|
August 4, 2006 |
|
JASWINDER SINGH ALIAS JASSI Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
JASWINDER SINGH MAHANT Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
JATIN MOHAN Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
JATINDER Vs. SURAJ PARKASH
|
March 20, 2006 |
|
JATINDER NATH SHARMA Vs. VIJAY GUPTA
|
August 8, 2006 |
|
JATINDER SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
May 8, 2006 |
|
JATINDER SINGH ALIAS GHONI Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
JATINDERPAL Vs. RATTAN DEVI
|
November 10, 2006 |
|
JAWALA PARSHAD Vs. JIWAN RAM
|
October 7, 2006 |
|
JAWALA RAM Vs. UNION OF INDIA
|
May 2, 2006 |
|
JAWALA SINGH Vs. MUNICIPAL CORPORATION LUDHIANA
|
April 27, 2006 |
|
JAWALA SINGH Vs. UNION OF INDIA
|
May 8, 2006 |
|
JAWALA SINGH Vs. BASTA SINGH
|
December 22, 2006 |
|
JAYASWALS NECO LIMITED Vs. RITA MACHINES (INDIA) LTD.
|
May 18, 2006 |
|
JEET Vs. POONAM
|
September 18, 2006 |
|
JEET ALIAS AJEET MEHTA Vs. MEENA ALIAS SUKHWINDER
|
August 21, 2006 |
|
JEET RAM Vs. GANGA PHAL
|
April 5, 2006 |
|
JEET RAM Vs. STATE OF HARYANA
|
August 22, 2006 |
|
JEET SINGH Vs. KIRPAL SINGH
|
April 3, 2006 |
|
JEETA RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
April 24, 2006 |
|
JEETO Vs. SANTA SINGH
|
January 11, 2006 |
|
JEEVAN HANDLOOMS Vs. STATE
|
February 9, 2006 |
|
JEEVAN LATA Vs. UNION OF INDIA
|
April 24, 2006 |
|
JHALMAN SINGH Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
JHUTI RAM Vs. STATE OF HARYANA
|
May 11, 2006 |
|
JIMUDIN Vs. BISHAMBER
|
February 21, 2006 |
|
JINDA Vs. STATE OF HARYANA
|
May 5, 2006 |
|
JINDAL AGENCY COMMISION AGENTS Vs. STATE OF HARYANA
|
February 22, 2006 |
|
JINDAL FINE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 14, 2006 |
|
JINDAL MACHINERY STORE Vs. STATE OF PUNJAB
|
May 5, 2006 |
|
JIT SINGH Vs. GRAM PANCHAYAT
|
February 3, 2006 |
|
JIT SINGH Vs. D S SANDHU
|
March 16, 2006 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
JIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 19, 2006 |
|
JIT SINGH MALLAH Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 14, 2006 |
|
JIT SINGH MALLAH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
December 23, 2006 |
|
JITENDER SINGH Vs. SITA RANI
|
October 26, 2006 |
|
JITENDER SINGH Vs. R S GUJRAL
|
September 5, 2006 |
|
JITENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 15, 2006 |
|
JITESH KUMAR DEMBLA Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2006 |
|
JIWAN DASS Vs. STATE OF HARYANA
|
March 23, 2006 |
|
JIWAN KUMAR GARG Vs. SATVINDER KAUR ALIAS SATINDER KAUR
|
October 28, 2006 |
|
JIWAN LAL Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
JIWAN LAL Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
JIWAN RAM Vs. KANTA
|
April 25, 2006 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
April 26, 2006 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
September 22, 2006 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
November 6, 2006 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
JOGINDER Vs. STATE OF HARYANA
|
October 16, 2006 |
|
JOGINDER AND ANOTHER Vs. STATE OF HARYANA
|
July 11, 2006 |
|
JOGINDER KAUR Vs. RAVI KUMAR
|
July 18, 2006 |
|
JOGINDER KAUR Vs. ANJU
|
August 29, 2006 |
|
JOGINDER KAUR Vs. NARINDER KAUR
|
March 10, 2006 |
|
JOGINDER KUMAR Vs. SURESH KUMAR GOEL
|
July 20, 2006 |
|
JOGINDER PAL Vs. AVTAR SINGH
|
May 12, 2006 |
|
JOGINDER PAL Vs. KRISHAN BALA
|
October 16, 2006 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
JOGINDER PAL Vs. STATE OF HARYANA
|
October 19, 2006 |
|
JOGINDER PAUL Vs. COMMISSIONER OF INCOME TAX
|
September 21, 2006 |
|
JOGINDER SINGH Vs. RAJA SINGH
|
October 12, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
JOGINDER SINGH Vs. SUB DIVISIONAL MAGISTRATE CENTRAL/ COLLECTOR ESTATE OFFICER
|
August 11, 2006 |
|
JOGINDER SINGH Vs. K K BANSAL
|
March 6, 2006 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
March 23, 2006 |
|
JOGINDER SINGH Vs. MANOHAR SINGH
|
March 20, 2006 |
|
JOGINDER SINGH Vs. IMPROVEMENT TRUST KAPURTHALA
|
March 17, 2006 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 17, 2006 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
March 27, 2006 |
|
JOGINDER SINGH Vs. STATE
|
February 16, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
JOGINDER SINGH Vs. PUNJAB UNIVERSITY
|
February 28, 2006 |
|
JOGINDER SINGH Vs. RAWAIL SINGH
|
February 28, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 23, 2006 |
|
JOGINDER SINGH Vs. MANDER SINGH
|
October 23, 2006 |
|
JOGINDER SINGH Vs. MANGAT RAM
|
October 19, 2006 |
|
JOGINDER SINGH Vs. CHANDER KANTA
|
July 26, 2006 |
|
JOGINDER SINGH Vs. SURJIT KAUR
|
May 12, 2006 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 27, 2006 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
JOGINDER SINGH PUAR Vs. STATE OF PUNJAB
|
December 8, 2006 |
|
JUDGE PAL ALIAS JAGGA PAL Vs. DALBIR SINGH
|
March 2, 2006 |
|
JUNAID Vs. STATE OF HARYANA
|
July 6, 2006 |
|
JUSTICE AJIT SINGH BAINS Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
JYOTIKA BAWA Vs. KEHAR SINGH
|
March 24, 2006 |
|
K G NATHANI Vs. HARUN KHAN
|
July 5, 2006 |
|
K R VERMA Vs. RAM SARUP
|
April 20, 2006 |
|
K.C. TEXTILES MILLS LTD. Vs. PRESIDING OFFICER AND ANOTHER
|
December 11, 2006 |
|
K.C. TRIKHA Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2006 |
|
K.R. ANAND Vs. DELHI DEVELOPMENT AUTHORITY
|
April 26, 2006 |
|
KABAL SINGH & ANR. Vs. STATE OF PUNJAB
|
April 6, 2006 |
|
KABIR KISHAN Vs. PUNJAB TECHNICAL UNIVERSITY
|
August 25, 2006 |
|
KABUL SINGH Vs. FINANCIAL COMMISSIONER
|
May 4, 2006 |
|
KABUL SINGH Vs. SATNAM SINGH
|
July 13, 2006 |
|
KABUL SINGH Vs. UNION OF INDIA
|
October 19, 2006 |
|
KAGAZ PRINT-N-PACK (INDIA) PVT LIMITED Vs. STATE OF HARYANA
|
May 26, 2006 |
|
KAIASH BHANU GROVER Vs. CHIEF ADMINISTRATOR
|
April 25, 2006 |
|
KAILASH BAJAJ Vs. STATE OF HARYANA
|
October 10, 2006 |
|
KAILASH CHAND Vs. STATE OF HARYANA
|
July 14, 2006 |
|
KAILASH CHANDER BHATI Vs. STATE OF HARYANA
|
May 12, 2006 |
|
KAILASH CHANDRA AHUJA Vs. HARYANA FINANCIAL CORPORATION AND ANOTHERS
|
November 6, 2006 |
|
KAILASH DEVI Vs. STATE OF HARYANA
|
April 25, 2006 |
|
KAILASH WATI Vs. UNION OF INDIA
|
December 14, 2006 |
|
KAKA SINGH Vs. AVTAR SINGH
|
February 15, 2006 |
|
KAKI NANDA Vs. NAND LAL
|
July 13, 2006 |
|
KALA DEVI Vs. JITENDER KUMAR
|
February 15, 2006 |
|
KALA DEVI Vs. STATE OF HARYANA
|
October 26, 2006 |
|
KALA RAM Vs. STATE OF HARYANA
|
May 12, 2006 |
|
KALAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2006 |
|
KALE ALIAS KULDEEP Vs. STATE OF HARYANA
|
August 7, 2006 |
|
KALI CHARAN Vs. STATE OF HARYANA & ORS.
|
September 7, 2006 |
|
KALPANA Vs. HEMENDRA PRATAP SINGH
|
October 10, 2006 |
|
KALTHIA ENGINEERING AND CONSTRUCTION LTD Vs. STATE OF PUNJAB
|
May 31, 2006 |
|
KALU SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
KALUTA Vs. M/S. GREARTER ASHOKA LAND AND DEV. CO. PVT. LTD
|
January 4, 2006 |
|
KAMAL DEV Vs. MUNICIPAL CORPORATION CHANDIGARH
|
November 16, 2006 |
|
KAMAL DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
September 6, 2006 |
|
KAMAL KAPUR Vs. HARJIT KAUR
|
February 7, 2006 |
|
KAMAL KISHORE Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
KAMAL KUMAR Vs. D S GURU
|
March 16, 2006 |
|
KAMAL LUNIYAL Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
KAMAL NAIN Vs. SUMIT KUMAR KAMBOJ
|
March 17, 2006 |
|
KAMALBIR SINGH Vs. JAGIR SINGH
|
February 23, 2006 |
|
KAMALDEEP DHAWAN Vs. PUNJAB UNIVERSITY
|
April 27, 2006 |
|
KAMALJIT KAUR BRAR Vs. STATE OF PUNJAB
|
January 24, 2006 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
KAMALJIT SINGH SODHI Vs. SOHAN SINGH KALSI
|
May 11, 2006 |
|
KAMLA Vs. C P BHARDWAJ
|
July 20, 2006 |
|
KAMLA Vs. STATE OF HARYANA
|
July 17, 2006 |
|
KAMLA DEVI Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
KAMLA DEVI Vs. SURINDER KUMAR
|
May 5, 2006 |
|
KAMLA DEVI Vs. NAND LAL
|
September 13, 2006 |
|
KAMLA SHARMA Vs. STATE OF HARYANA
|
April 25, 2006 |
|
KAMLESH Vs. STATE OF HARYANA
|
August 17, 2006 |
|
KAMLESH KUMARI Vs. K VEKANTA RAMANA
|
February 28, 2006 |
|
KAMLESH KUMARI Vs. STATE OF HARYANA
|
October 12, 2006 |
|
KAMLESH RANI Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
KAMLESH SHARMA Vs. B C GUPTAIAS
|
August 10, 2006 |
|
KAMLESH YADAV Vs. PARBHU DYAL
|
February 22, 2006 |
|
KAN SINGH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
KANCHAN SINGH Vs. STATE OF HARYANA
|
September 5, 2006 |
|
KANPUR TYRES Vs. APOLLO TYRES LIMITED
|
May 17, 2006 |
|
KANS KAUR Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
KANSHI RAM Vs. STATE OF HARYANA
|
February 21, 2006 |
|
KANTA Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
KANTA DEVI Vs. STATE OF HARYANA
|
March 1, 2006 |
|
KANTA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2006 |
|
KANWAL AGGARWAL Vs. STATE OF HARYANA
|
May 17, 2006 |
|
KANWAL KOHLI Vs. JOGINDER SINGH
|
August 2, 2006 |
|
KANWAL PLY TECH INDUSTRIES Vs. RAM PIARY
|
February 2, 2006 |
|
KANWAL PREET KAUR Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
KANWAL SINGH Vs. STATE OF HARYANA
|
May 8, 2006 |
|
KANWALDEEP SINGH Vs. THE FINANCIAL COMMISSIONER REVENUE, PUNJAB, CHANDIGARH & OTHERS
|
April 24, 2006 |
|
KANWALJEET SINGH Vs. MANAK RAM
|
October 10, 2006 |
|
KANWALJIT Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
KANWALJIT SINGH Vs. CHANDIGARH ADMINISTRATION
|
July 18, 2006 |
|
KANWALJIT SINGH Vs. JARNAIL SINGH
|
November 7, 2006 |
|
KANWAR BHAN Vs. KULWANT SINGH
|
March 10, 2006 |
|
KANWAR BHAN Vs. STATE OF HARYANA
|
October 12, 2006 |
|
KANWAR HARINDER SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
KANWAR SAIN Vs. STATE OF HARYANA
|
July 17, 2006 |
|
KANWAR SINGH Vs. STATE OF HARYANA
|
March 7, 2006 |
|
KANWARJIT SINGH KAKKAR Vs. STATE OF PUNJAB
|
August 24, 2006 |
|
KANWARPAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
August 29, 2006 |
|
KAPIL Vs. STATE OF HARYANA
|
July 13, 2006 |
|
KAPIL DEV Vs. SURINDER @ BIMLA KAUL
|
January 6, 2006 |
|
KAPIL DEV Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
KAPUR CHAND Vs. HARDAM SINGH
|
August 11, 2006 |
|
KARAJ SINGH Vs. MUKHTIAR SINGH
|
February 21, 2006 |
|
KARAM CHAND Vs. STATE OF PUNJAB AND OTHERS
|
May 8, 2006 |
|
KARAM SINGH Vs. FINANCIAL COMMISSIONER
|
February 23, 2006 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
May 16, 2006 |
|
KARAM SINGH BATH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
KARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
KARAMJIT KAUR Vs. MANJIT SINGH
|
August 4, 2006 |
|
KARAMJIT KAUR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 16, 2006 |
|
KARAMJIT KAUR Vs. TEJINDER KAUR
|
October 24, 2006 |
|
KARAMJIT KAUR & ORS Vs. KULBIR SINGH & ORS
|
November 29, 2006 |
|
KARAMJIT SINGH Vs. D S GURU
|
March 16, 2006 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
KARAMJIT SINGH BAJWA Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
KARAMJIT SINGH BEDI Vs. STATE OF HARYANA
|
April 20, 2006 |
|
KARAMVIR SINGH Vs. STATE
|
February 6, 2006 |
|
KARAN Vs. GRAM PANCHAYAT
|
February 17, 2006 |
|
KARAN BANSAL Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
April 21, 2006 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
October 17, 2006 |
|
KARAN SINGH SAMBYAL Vs. KULDIP SINGH
|
March 31, 2006 |
|
KARAN SINGH SAMBYAL Vs. KULDIP SINGH
|
March 26, 2006 |
|
KARNAIL KAUR Vs. KHARATI LAL
|
August 17, 2006 |
|
KARNAIL SINGH Vs. WASAKHA SINGH
|
September 20, 2006 |
|
KARNAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS
|
January 12, 2006 |
|
KARNAIL SINGH Vs. SHEELA DEVI
|
October 17, 2006 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 2, 2006 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 6, 2006 |
|
KARNAIL SINGH Vs. STATE
|
February 8, 2006 |
|
KARNAIL SINGH Vs. SWARAN KANTA
|
February 14, 2006 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
KARNAIL SINGH Vs. SURINDER SINGH @ CHHINDA
|
February 1, 2006 |
|
KARNAIL SINGH AND ANR Vs. STATE OF PUNJAB
|
June 7, 2006 |
|
KARNAL COOP SUGAR MILLS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER
|
October 28, 2006 |
|
KARTAR KAUR Vs. STATE OF HARYANA
|
January 11, 2006 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
September 5, 2006 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
August 22, 2006 |
|
KARTAR SINGH Vs. GIANO
|
January 18, 2006 |
|
KARTAR SINGH Vs. SURJIT KAUR
|
December 6, 2006 |
|
KARTAR SINGH Vs. JOGINDER SINGH DHULL
|
July 12, 2006 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
February 21, 2006 |
|
KARTAR SINGH Vs. MUKHA SINGH
|
October 11, 2006 |
|
KARTAR SINGH Vs. STATE OF HARYANA AND ORS.
|
July 14, 2006 |
|
KARTAR SINGH EX. J.E. Vs. STATE OF PUNJAB AND ANOTHER
|
May 4, 2006 |
|
KARTARA Vs. SANTOSH DEVI
|
August 17, 2006 |
|
KASHMIR KATHA INDUSTRIES Vs. STATE OF HARYANA
|
July 6, 2006 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 22, 2006 |
|
KASHMIR SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER
|
April 26, 2006 |
|
KASHMIR SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE KABULPUR KHADAR & OTHERS
|
March 31, 2006 |
|
KASHMIRA SINGH Vs. ATMA SINGH
|
December 22, 2006 |
|
KASHMIRA SINGH Vs. NIRMAL SINGH
|
April 24, 2006 |
|
KASHMIRA SINGH AND OTHERS Vs. LAND ACQUISITION TRIBUNAL LUDHIANA IMPROVEMENT TRUST
|
May 23, 2006 |
|
KASHMIRI LAL Vs. STATE OF HARYANA
|
April 27, 2006 |
|
KASTURI LAL Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
KAUR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 20, 2006 |
|
KAUR SINGH GILL Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
KAWALINDER SINGH THEKEDAR Vs. STATE OF PUNJAB
|
August 3, 2006 |
|
KAWALJIT SINGH Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
KAYTEE AND COMPANY Vs. STATE OF PUNJAB
|
August 8, 2006 |
|
KEDAR NATH Vs. STATE OF HARYANA
|
May 22, 2006 |
|
KEHAR SINGH Vs. NISHAN SINGH
|
January 10, 2006 |
|
KEHAR SINGH Vs. JOGINDER KAUR AND OTHERS
|
November 14, 2006 |
|
KEHAR SINGH Vs. JASBIR SINGH
|
July 12, 2006 |
|
KEHAR SINGH Vs. UNION OF INDIA AND OTHERS
|
September 6, 2006 |
|
KESAR SINGH Vs. KARTAR KAUR
|
May 11, 2006 |
|
KESAR SINGH Vs. STATE OF PUNJAB
|
January 27, 2006 |
|
KESAR SINGH Vs. STATE OF PUNJAB
|
March 31, 2006 |
|
KESHO RAM Vs. STATE OF HARYANA
|
September 8, 2006 |
|
KESHO RAM GUPTA Vs. CHANDIGARH ADMINISTRATION
|
May 17, 2006 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
KEWAL KRISHAN Vs. RAJ KUMAR
|
March 24, 2006 |
|
KEWAL KRISHAN Vs. MOHAN SINGH
|
January 9, 2006 |
|
KEWAL SINGH Vs. MUKHTIAR SINGH
|
January 3, 2006 |
|
KHALID Vs. STATE OF HARYANA
|
October 10, 2006 |
|
KHALSA CO OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL HARYANA
|
July 17, 2006 |
|
KHARAITI LAL HANDA Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
KHEM CHAND Vs. THE REGISTRAR, COOPERATIVE SOCIETIES, HARYANA, CHANDIGARH
|
October 16, 2006 |
|
KHEM RAJ Vs. KHUSHAL KUMAR SHARMA
|
July 18, 2006 |
|
KHEM SINGH Vs. VINOD KUMAR
|
March 30, 2006 |
|
KHEMA Vs. RAM DEI
|
January 12, 2006 |
|
KHURSHEED AHMAD Vs. ZAKIRA
|
July 19, 2006 |
|
KHUSDEV KAUR Vs. MOHINDER SINGH
|
September 8, 2006 |
|
KHUSHAL SINGH Vs. UNION OF INDIA
|
August 11, 2006 |
|
KHUSHI RAM Vs. GRAM PANCHAYAT VILLAGE ROLLOAN
|
July 7, 2006 |
|
KHUSHI RAM Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
KHUSHI RAM ASI (RETD ) Vs. STATE OF PUNJAB & OTHERS
|
December 7, 2006 |
|
KHUSHIA ALIAS HAPPY Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
KHUSHKARAN SINGH Vs. STATE OF HARYANA
|
March 9, 2006 |
|
KHUSHMINDER SINGH Vs. HARBHAJAN KAUR
|
October 26, 2006 |
|
KHUSHWINDER SINGH Vs. STATE OF PUNJAB
|
October 30, 2006 |
|
KIDAR NATH Vs. SEWA SAMITI
|
October 12, 2006 |
|
KIRAN BIR SINGH Vs. U T CHANDIGARH
|
April 3, 2006 |
|
KIRAN JAIN Vs. FINANCIAL COMMISSIONER
|
April 28, 2006 |
|
KIRAN KAPOOR Vs. HUDA
|
August 1, 2006 |
|
KIRAN PAL JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 2, 2006 |
|
KIRAN RANI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
December 6, 2006 |
|
KIRPA Vs. DHARMA
|
May 10, 2006 |
|
KIRPAL EXPORTS Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
December 12, 2006 |
|
KIRPAL SINGH Vs. GIAN SINGH
|
September 1, 2006 |
|
KIRPAL SINGH Vs. MUNICIPAL CORPORATION LUDHIANA
|
October 24, 2006 |
|
KIRPAL SINGH Vs. PUNJAB STATE
|
March 30, 2006 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
KIRSHAN LAL Vs. GURMAIL SINGH
|
July 18, 2006 |
|
KISHAN CHAND GARG Vs. DIRECTOR PUBLIC INSTRUCTIONS (SCHOOLS), PUNJAB AND OTHERS
|
May 30, 2006 |
|
KISHAN DASS Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
KISHAN MITTAL Vs. STATE OF HARYANA
|
March 31, 2006 |
|
KISHNA Vs. NIRJA RAJ SHEKHAR
|
March 9, 2006 |
|
KISHORI LAL SANDHU Vs. CHAIRMAN-CUM-MANAGING DIRECTORNATIONAL FERTILIZERS
|
August 10, 2006 |
|
KITABO Vs. UNION OF INDIA
|
July 21, 2006 |
|
KITABO DEVI Vs. STATE OF HARYANA
|
October 19, 2006 |
|
KITPLY INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
KRIPAL KAUR Vs. GURMEL KAUR
|
July 28, 2006 |
|
KRISHAN Vs. STATE OF HARYANA
|
March 9, 2006 |
|
KRISHAN CHAND Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANOTHERS
|
November 2, 2006 |
|
KRISHAN DEVI Vs. STATE OF HARYANA
|
April 28, 2006 |
|
KRISHAN DUTT Vs. STATE OF HARYANA
|
May 19, 2006 |
|
KRISHAN GOPAL Vs. STATE OF HARYANA
|
May 25, 2006 |
|
KRISHAN GOYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 4, 2006 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
July 18, 2006 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
March 29, 2006 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
September 25, 2006 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
January 16, 2006 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
April 19, 2006 |
|
KRISHAN KUMAR MADAN LAL Vs. STATE OF HARYANA
|
February 22, 2006 |
|
KRISHAN KUMAR PAHWA AND OTHERS Vs. DIRECTOR, INDUSTRIAL TRAINING AND VOCATIONAL EDUCATION AND OTHERS
|
April 28, 2006 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
April 24, 2006 |
|
KRISHAN LAL Vs. SAT PAL
|
April 21, 2006 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
KRISHAN LAL Vs. HIMTA RAM
|
January 4, 2006 |
|
KRISHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
January 10, 2006 |
|
KRISHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2006 |
|
KRISHNA DEVI Vs. JASWANT SINGH
|
March 21, 2006 |
|
KRISHNA DEVI Vs. LALIT BANSAL
|
March 7, 2006 |
|
KRISHNA DEVI Vs. BRIJ BHUSHAN
|
September 7, 2006 |
|
KRISHNA GOYAL Vs. HONBLE HIGH COURT OF PUNJAB AND HARYANA
|
August 3, 2006 |
|
KRISHNA KUMARI NEHRA Vs. STATE OF HARYANA
|
October 12, 2006 |
|
KRISHNA KUMARI SHARMA Vs. STATE OF PUNJAB
|
May 19, 2006 |
|
KRISHNA NAND Vs. UNION OF INDIA
|
March 10, 2006 |
|
KRISHNA UDYOG Vs. UNION OF INDIA
|
September 6, 2006 |
|
KSHETRIYA PUNJAB KHADI MANDAL Vs. STATE OF PUNJAB AND ANR
|
October 9, 2006 |
|
KUDU KNIT FAB P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
October 18, 2006 |
|
KULBHUSHAN JAIN Vs. ISHWAR SINGH
|
November 13, 2006 |
|
KULBINDER GILL Vs. STATE OF HARYANA
|
May 2, 2006 |
|
KULBIR KAUR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
KULDARSHAN KUMAR Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
KULDEEP KUMAR ALIAS BUBBY Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
KULDEEP SINGH Vs. MUNICIPAL COMMITTEE
|
March 10, 2006 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
March 30, 2006 |
|
KULDEEP SINGH Vs. AMAR NATH
|
February 3, 2006 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
September 28, 2006 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
August 7, 2006 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
August 31, 2006 |
|
KULDEEP SINGH Vs. PRESIDING OFFICER LABOUR COURT AND OTHERS
|
October 31, 2006 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
September 13, 2006 |
|
KULDEEP SINGH Vs. JOGINDER KAUR
|
July 12, 2006 |
|
KULDEEP SINGH @ KULDEEP DASS Vs. UTTAM DASS
|
October 18, 2006 |
|
KULDIP KAUR Vs. MOHINDER SINGH MANGAT
|
August 1, 2006 |
|
KULDIP KAUR Vs. NATIONAL INSURANCE COMPANY
|
February 6, 2006 |
|
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 2006 |
|
KULDIP SHARMA Vs. STATE BANK OF PATIALA
|
August 10, 2006 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
KULDIP SINGH A D E Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
KULJIT KAUR Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
KULMIT KUMAR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
KULWANT KAUR Vs. OM PRAKASH
|
September 20, 2006 |
|
KULWANT KAUR Vs. UNION OF INDIA
|
March 1, 2006 |
|
KULWANT KAUR Vs. HARBHAJAN SINGH
|
August 8, 2006 |
|
KULWANT KAUR Vs. BABU SINGH
|
February 8, 2006 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
August 2, 2006 |
|
KULWANT SINGH Vs. BALHAR SINGH
|
November 13, 2006 |
|
KULWANT SINGH Vs. BALOUR SINGH
|
February 28, 2006 |
|
KULWANT SINGH Vs. V K BHATIA
|
March 16, 2006 |
|
KULWANT SINGH Vs. UNION OF INDIA
|
July 6, 2006 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
KULWINDER KAUR Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
KULWINDER SINGH Vs. A S DOGRA
|
March 16, 2006 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
KULWINDER SINGH Vs. GURMUKH SINGH
|
August 8, 2006 |
|
KULWINDER SINGH Vs. HARJINDER SINGH
|
April 26, 2006 |
|
KULWINDER SINGH GAREWAL Vs. MUNICIPAL CORPORATION LUDHIANA
|
April 27, 2006 |
|
KUMAR BROTHERS (CHEMISTS) PVT. LTD Vs. UNION TERRITORY OF CHANDIGARH
|
April 11, 2006 |
|
KUMAR BUS SERVICE REGISTERED SIRHIND Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
KUNDA SINGH Vs. RANGI RAM
|
July 23, 2006 |
|
KURUKSHETRA DEVELOPMENT BOARD Vs. JAGTAR SINGH
|
February 7, 2006 |
|
KURUKSHETRA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF HARYANA &
|
August 24, 2006 |
|
KUSHWINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
KUSUM CHOPRA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
October 24, 2006 |
|
KUSUM LATA Vs. STATE OF HARYANA
|
October 19, 2006 |
|
KUSUM RANI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 13, 2006 |
|
KUSUM SHARMA Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2006 |
|
L P S TOMAR Vs. STATE OF HARYANA
|
October 24, 2006 |
|
L T OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
|
April 25, 2006 |
|
L T OVERSEAS LTD Vs. FOOD CORPORATION OF INDIA
|
April 3, 2006 |
|
LABH SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 3, 2006 |
|
LABH SINGH Vs. DAMYANTI DEVI
|
September 29, 2006 |
|
LABH SINGH Vs. STATE OF HARYANA
|
January 18, 2006 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
July 24, 2006 |
|
LABHA SINGH Vs. TEJO DEVI
|
January 17, 2006 |
|
LACHHMAN SINGH Vs. HARBANS SINGH
|
April 19, 2006 |
|
LADHA SINGH Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
LAHORA SINGH Vs. JAGSIR SINGH
|
March 17, 2006 |
|
LAJWANTI RICE MILLS Vs. MARKET COMMITTEE
|
October 10, 2006 |
|
LAKHA SINGH Vs. JARNAIL SINGH
|
March 6, 2006 |
|
LAKHBIR KAUR Vs. BIKKAR SINGH
|
April 19, 2006 |
|
LAKHBIR KAUR KANG Vs. HARVINDER KUMAR
|
February 8, 2006 |
|
LAKHBIR SINGH Vs. MOHAN SINGH
|
November 17, 2006 |
|
LAKHBIR SINGH DHILLON Vs. BALDEV SINGH
|
January 25, 2006 |
|
LAKHI RAM Vs. GIRDHARI LAL
|
January 23, 2006 |
|
LAKHMI Vs. GIR RAJ SINGH
|
October 19, 2006 |
|
LAKHWANT KUMAR Vs. JAGJIT LAL
|
April 4, 2006 |
|
LAKHWINDER KAUR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
LAKHWINDER KAUR Vs. STATE OF PUNJAB
|
July 14, 2006 |
|
LAKHWINDER KAUR Vs. STATE OF PUNJAB
|
July 19, 2006 |
|
LAKHWINDER PAL SINGH Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
LAKHWINDER SINGH Vs. UNION TERRITORY
|
October 10, 2006 |
|
LAKHWINDER SINGH Vs. D S GURU
|
March 16, 2006 |
|
LAKHWINDER SINGH Vs. BALVINDER SINGH
|
February 3, 2006 |
|
LAKSHMI Vs. SUKHPAL
|
October 19, 2006 |
|
LAL CHAND GODARA Vs. GENERAL MANAGER HARYANA ROADWAYS SIRSA
|
April 25, 2006 |
|
LAL JHANDA ROCKMAN CYCLE INDUSTRIES WORKERS UNION Vs. STATE OF PUNJAB
|
September 29, 2006 |
|
LAL SINGH Vs. STATE OF HARYANA
|
May 22, 2006 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
LAL SINGH Vs. LAL SINGH
|
January 25, 2006 |
|
LAL SINGH @ LALI Vs. PUNJAB STATE
|
May 19, 2006 |
|
LALA RAM Vs. VIDYA WATI @ VIDYA DEVI
|
January 10, 2006 |
|
LALA RAM Vs. CHANDAN SINGH
|
March 20, 2006 |
|
LALA RAM Vs. SHANTI DEVI
|
April 19, 2006 |
|
LALIT CHAWLA Vs. MOHAR SINGH
|
March 24, 2006 |
|
LALIT HOSIERY Vs. UNION OF INDIA
|
October 28, 2006 |
|
LALIT HOSIERY Vs. UNION OF INDIA
|
October 18, 2006 |
|
LALITA Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
LALITA Vs. STATE OF PUNJAB
|
May 30, 2006 |
|
LALITA DEVI Vs. BHOLA
|
December 13, 2006 |
|
LARSEN & TOUBRO LTD Vs. ASHOK SUKHIJA
|
January 25, 2006 |
|
LARSEN AND TOUBRO LIMITED Vs. MANJIT SINGH GILL
|
October 10, 2006 |
|
LARSEN AND TOUBRO LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 27, 2006 |
|
LAXMI Vs. LAJWANTI
|
January 25, 2006 |
|
LAXMI NARAIN SANGWAN Vs. STATE OF HARYANA
|
May 16, 2006 |
|
LAXMI SOLVENT INDUSTRIES Vs. MADAN LAL
|
February 22, 2006 |
|
LAYAK RAM Vs. SHARAMWATI
|
February 21, 2006 |
|
LAZAR V. SINGH Vs. JOY CHRISTOPHER
|
February 6, 2006 |
|
LEELA WATI Vs. STATE OF HARYANA
|
August 1, 2006 |
|
LEENA DUTTA Vs. GURNAM SINGH
|
September 15, 2006 |
|
LEHRI ALIAS LEHAR KHAN Vs. JAKIR HUSSAIN
|
February 24, 2006 |
|
LEKH RAJ Vs. JATINDER KUMAR
|
July 26, 2006 |
|
LEKH RAJ SINGH Vs. HARYANA STAFF SELECTION COMMISSION
|
May 31, 2006 |
|
LEKH RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 18, 2006 |
|
LIBERTY ENTERPRISES Vs. STATE OF HARYANA
|
September 8, 2006 |
|
LIBERTY INDIA Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2006 |
|
LIBERTY SHOES LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 17, 2006 |
|
LIBERTY SHOES LTD. Vs. HARISH KUMAR GUPTA
|
October 10, 2006 |
|
LIGHT ENGG CORPORATION Vs. UNION OF INDIA
|
September 1, 2006 |
|
LILLU RAM Vs. THE ADDITIONAL CIVIL JUDGE (SR. DIVISION), GURGAON
|
November 23, 2006 |
|
LILLU RAM Vs. ADDITIONAL CIVIL JUDGE SR DIVISION
|
July 25, 2006 |
|
LILY USHA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
LIYAKAT Vs. KANHIYA LAL
|
September 8, 2006 |
|
LOCHEN KHETI SEWA CENTRE Vs. STATE OF PUNJAB
|
November 29, 2006 |
|
LOTUS INDUSTRIES Vs. LOTUS ENTERPRISES (P) LTD.
|
October 28, 2006 |
|
LOVE KUMAR Vs. STATE OF HARYANA
|
July 24, 2006 |
|
LOVEJIT KAUR Vs. VIKRAM SINGH RAJPAL
|
October 10, 2006 |
|
LT COL SANJAY SITANSHU Vs. UNION OF INDIA
|
September 1, 2006 |
|
LT COL. (NOW MAJOR) GIAN SINGH DHILLON Vs. UNION OF INDIA AND OTHERS
|
December 13, 2006 |
|
LT. COL. SANJAY SITANSHU Vs. UNION OF INDIA & OTHERS
|
January 13, 2006 |
|
LT. COL. SWINDER SINGH BOMRAH Vs. UNION OF INDIA AND OTHERS
|
May 15, 2006 |
|
LUDHIANA IMPROVEMENT TRUST Vs. KIMAT SINGH
|
May 12, 2006 |
|
LUDHIANA IMPROVEMENT TRUST Vs. NASIB SINGH
|
January 24, 2006 |
|
LUXMI DEVI Vs. PURAN CHAND
|
September 20, 2006 |
|
LUXMI GINING AND OIL MILLS Vs. S S JAIN SABHA KHANNA
|
March 17, 2006 |
|
LUXMI NARAIN Vs. STATE OF HARYANA
|
August 8, 2006 |
|
M L KAUSHAL Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
M P SINGH Vs. STATE OF PUNJAB
|
January 31, 2006 |
|
M P SINGH Vs. STATE OF PUNJAB
|
May 31, 2006 |
|
M R PAHUJA Vs. STATE OF HARYANA
|
April 25, 2006 |
|
M S AHUJA Vs. AMI CHAND
|
January 17, 2006 |
|
M S GUJRAL Vs. KANHIYA SINGH
|
October 23, 2006 |
|
M SRINIVASAN Vs. AMARJEET SINGH
|
May 17, 2006 |
|
M.R. SINGHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 16, 2006 |
|
M.S. AHLUWALIA Vs. STATE OF PUNJAB
|
September 20, 2006 |
|
M/S BANARSI DASS DHANPAT RAI Vs. SEHDEV
|
January 11, 2006 |
|
M/S GUPTA OIL STORE, LADWA THROUGH ITS PARTNERS Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
|
July 25, 2006 |
|
M/S HONEY BEE NATURAL PRODUCTS PVT. LTD Vs. ADMARJODH SINGH
|
March 2, 2006 |
|
M/S JAIN SONS AUTOMOBILES (P) LTD. Vs. SUNIL KUMAR SHARMA & ORS.
|
July 11, 2006 |
|
M/S RAJINDER PAL AND BROTHERS CHHAJLI, SUNAM Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. AND ANOTHER
|
August 7, 2006 |
|
M/S SUPER SEEDS PRIVATE LTD Vs. STATE OF HARYANA
|
February 1, 2006 |
|
M/S WAZIR CHAND BRIJ LAL AND OTHERS Vs. MOHAMMAD ASGHAR FAROOQI AND ANOTHER
|
July 31, 2006 |
|
M/S. AGGARWAL METAL INDS. Vs. SMT. JEET KAUR AND OTHERS
|
July 24, 2006 |
|
M/S. ARCHITECT ATELIER Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
M/S. DONGFANG ELECTRIC CORPORATION Vs. RELIANCE ENERGY LIMITED
|
January 27, 2006 |
|
M/S. GAGAN HOTEL AND RESTAURANT Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
M/S. GONDA MAL KULWANT RAI Vs. SATISH KUMAR
|
August 7, 2006 |
|
M/S. SOOD BROTHERS Vs. GURJIT SINGH
|
November 3, 2006 |
|
M/S. SUNCITY PROJECTS LIMITED Vs. JAI PARKASH
|
February 7, 2006 |
|
M/S. TRISHUL INDUSTRIES Vs. THE STATE OF HARYANA AND ANOTHER
|
May 26, 2006 |
|
MADAN LAL Vs. MANAGING DIRECTOR HARYANA
|
May 18, 2006 |
|
MADAN LAL Vs. KISHORI LAL AND OTHERS
|
September 6, 2006 |
|
MADAN LAL AND SONS Vs. YOGINDER SHARMA
|
September 14, 2006 |
|
MADAN LAL BATRA Vs. R S MAMLI
|
March 23, 2006 |
|
MADAN LAL VERMA Vs. A.S. RANGA
|
December 22, 2006 |
|
MADHU BALA Vs. GENERAL PUBLIC
|
December 22, 2006 |
|
MADHU BALA GOYAL Vs. R K KHULLAR
|
August 11, 2006 |
|
MADHU REKHA Vs. STATE OF HARYANA
|
October 13, 2006 |
|
MADHUSUDAN Vs. STATE OF HARYANA AND ORS.
|
November 9, 2006 |
|
MAGHAR SINGH Vs. UNION OF INDIA
|
September 6, 2006 |
|
MAGHAR SINGH Vs. HARJINDER KAUR
|
February 10, 2006 |
|
MAHA RAM Vs. CHHAJU RAM
|
March 17, 2006 |
|
MAHABIR Vs. JAIBIR
|
August 10, 2006 |
|
MAHABIR PARSAD Vs. STATE OF HARYANA
|
July 20, 2006 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
July 4, 2006 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
MAHABIR SINGH Vs. DIRECTOR, URBAN DEVELOPMENT DEPARTMENT
|
September 4, 2006 |
|
MAHAJAN GENERAL STORE Vs. PIARA SINGH
|
January 6, 2006 |
|
MAHAJAN SABHA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
July 18, 2006 |
|
MAHALAXMI SPINNERS LTD Vs. STATE OF HARYANA
|
October 17, 2006 |
|
MAHANT AMAR DASS Vs. STATE OF PUNJAB
|
January 27, 2006 |
|
MAHANT CHAND NATH YOGI Vs. STATE OF HARYANA
|
February 22, 2006 |
|
MAHANT JEETA NAND CHELA MAHANT KESHVA NAND Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
July 5, 2006 |
|
MAHANT KAPIL DEV Vs. PARKASH WATI
|
August 21, 2006 |
|
MAHANT KASHMIR SINGH Vs. EX MAHANT GURDIAL SINGH
|
October 16, 2006 |
|
MAHANT SEWA DASS CHELA BABA INDER DASS Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
MAHANT TEJA SINGH Vs. SAT PAL
|
April 18, 2006 |
|
MAHARAJ SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
MAHARAJA AGARSAIN INSTITITE OF MEDICAL RESEARSH AND EDUCATION, AGROHA Vs. P O, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
November 30, 2006 |
|
MAHARAJA AGARSAIN MEDICAL INSTITUTE AND RESEARCH, AGROHA Vs. PRESIDING OFFICER LABOUR COURT, HISAR AND ANOTHER
|
May 26, 2006 |
|
MAHAVIR SINGH Vs. STATE OF HARYANA
|
January 12, 2006 |
|
MAHENDER Vs. STATE OF HARYANA
|
April 27, 2006 |
|
MAHENDER KUMAR Vs. RAM
|
February 3, 2006 |
|
MAHENDER SINGH Vs. RAM AUTAR
|
February 14, 2006 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
April 25, 2006 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
May 2, 2006 |
|
MAHENDER SINGH Vs. MANAGING DIRECTOR, THE HISAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED AND ANR
|
November 14, 2006 |
|
MAHENDER YADAV Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
MAHENDRI Vs. TANJIT SINGH
|
May 10, 2006 |
|
MAHESH CHAND Vs. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM
|
February 22, 2006 |
|
MAHESH CHAND Vs. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM
|
February 24, 2006 |
|
MAHI PAL Vs. GENERAL PUBLIC
|
October 16, 2006 |
|
MAHINDER SINGH Vs. AMAR SINGH
|
February 21, 2006 |
|
MAHINDER SINGH Vs. STATE OF HARYANA
|
July 24, 2006 |
|
MAHIPAL Vs. HVPNL
|
August 10, 2006 |
|
MAHIPAL Vs. STATE OF HARYANA
|
July 17, 2006 |
|
MAINA Vs. STATE OF HARYANA
|
April 27, 2006 |
|
MAIRJUDIN Vs. TARLOCHAN SINGH
|
September 5, 2006 |
|
MAJHA SINGH Vs. SATPAL
|
March 1, 2006 |
|
MAJHI MOTORS REGD PATIALA Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
April 27, 2006 |
|
MAJOR SINGH Vs. BALWANT SINGH
|
July 4, 2006 |
|
MAJOR SINGH Vs. RAJINDER SINGH
|
March 3, 2006 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
MAJOR SINGH Vs. SAHIB SINGH AND OTHERS
|
July 24, 2006 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
August 4, 2006 |
|
MAJOR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
MAJOR SURJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
August 30, 2006 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
January 30, 2006 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
May 3, 2006 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
MAKIN PAPER MILLS Vs. STATE OF PUNJAB
|
November 29, 2006 |
|
MALHI COMMISSION AGENTS Vs. HARBANS KAUR
|
May 8, 2006 |
|
MALKHAN SINGH Vs. RANDHIR SINGH
|
February 27, 2006 |
|
MALKIAT SINGH Vs. JAGJIT SINGH
|
March 3, 2006 |
|
MALKIAT SINGH Vs. MOHINDER SINGH
|
March 1, 2006 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
April 4, 2006 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 21, 2006 |
|
MALKIT SINGH ALIAS MITA SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
MALOOK SINGH Vs. SATNAM SINGH
|
July 12, 2006 |
|
MALTI Vs. KALYAN SINGH & ORS.
|
November 6, 2006 |
|
MALWA COTTON SPINNING MILLS LTD Vs. CEGAT
|
August 1, 2006 |
|
MAM CHAND Vs. HOSHIAR SINGH
|
March 17, 2006 |
|
MAM RAJ Vs. HARYANA STATE PHARMACY COUNCIL
|
September 7, 2006 |
|
MAM RAJ Vs. JAGDISH SINGH
|
February 21, 2006 |
|
MAM RAJ Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
December 8, 2006 |
|
MAN SINGH Vs. NIHAL SINGH
|
February 20, 2006 |
|
MAN SINGH SEHRAWAT Vs. STATE OF HARYANA
|
May 9, 2006 |
|
MANAGING COMMITTEE OF GURU TEG BAHADUR KHALSA COLLEGE Vs. DIRECTOR, PUBLIC INSTRUCTIONS (COLLEGES), PUNJAB, CHANDIGARH AND OTHERS
|
December 19, 2006 |
|
MANAV KAPOOR Vs. MALA SOOD
|
October 28, 2006 |
|
MANBHAWATI ALIAS SHANTI DEVI Vs. BIR CHAND
|
May 18, 2006 |
|
MANDIP KAUR Vs. SARBJIT SINGH
|
March 28, 2006 |
|
MANGA Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
MANGA SINGH Vs. RULLA SINGH
|
February 2, 2006 |
|
MANGA SINGH Vs. GUMAN SINGH
|
August 22, 2006 |
|
MANGA SON OF MAKKAR Vs. STATE OF HARYANA
|
August 28, 2006 |
|
MANGAL DASS Vs. BAHADUR SINGH CHAUHAN
|
July 17, 2006 |
|
MANGAL SAIN Vs. GHULAM RASOOL
|
February 22, 2006 |
|
MANGAL SINGH Vs. PUNSUP
|
February 27, 2006 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
MANGAL SINGH Vs. KEHAR SINGH
|
September 13, 2006 |
|
MANGAT RAM Vs. STATE OF PUNJAB
|
February 1, 2006 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
July 14, 2006 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
July 3, 2006 |
|
MANGAT RAM ALIAS MANGTU Vs. STATE OF HARYANA
|
July 13, 2006 |
|
MANGAT SINGH ALIAS MANGTA Vs. STATE OF PUNJAB
|
July 14, 2006 |
|
MANGE RAM Vs. SAROJ
|
August 11, 2006 |
|
MANGE RAM Vs. WADHAWAI BAI
|
February 20, 2006 |
|
MANGE RAM Vs. JAGBIR SINGH
|
March 16, 2006 |
|
MANGE RAM Vs. SUBE SING
|
January 20, 2006 |
|
MANGE RAM EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF HARYANA AND ANOTHER
|
September 12, 2006 |
|
MANGE RAM PUNIA Vs. RAJ SINGH
|
February 14, 2006 |
|
MANGE RAM SHARMA Vs. RAM MEHAR
|
February 2, 2006 |
|
MANGJIT SINGH Vs. DIDAR SINGH
|
February 3, 2006 |
|
MANGTU RAM Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
MANI SINGH Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
MANINDER SINGH Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
MANISH BHANDARI Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
MANISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER
|
November 10, 2006 |
|
MANISH MANGLANI Vs. SANTOKH RAM
|
September 7, 2006 |
|
MANISHA Vs. TRILOK CHAND
|
July 13, 2006 |
|
MANISHA Vs. ASHOK
|
July 13, 2006 |
|
MANISHA TYAGI Vs. DEEPAK KUMAR
|
August 25, 2006 |
|
MANJEET SINGH Vs. UNION OF INDIA
|
July 4, 2006 |
|
MANJEET SINGH Vs. GURMEET KAUR
|
August 1, 2006 |
|
MANJINDER SINGH Vs. D S GURU
|
March 16, 2006 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
MANJINDER SINGH ALIAS RAJAN Vs. STATE OF PUNJAB
|
October 26, 2006 |
|
MANJIT GENERAL STORE Vs. PUNJAB STATE
|
October 23, 2006 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
MANJIT KAUR Vs. MOHAN SINGH
|
March 8, 2006 |
|
MANJIT KAUR Vs. SIBBU
|
February 28, 2006 |
|
MANJIT KAUR Vs. STATE OF HARYANA
|
March 31, 2006 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
April 6, 2006 |
|
MANJIT SAHDEV Vs. STATE OF U.T.
|
July 12, 2006 |
|
MANJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 28, 2006 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
MANJIT SINGH Vs. IQBAL SINGH SIDHU
|
March 10, 2006 |
|
MANJIT SINGH Vs. PUNJAB STATE
|
March 1, 2006 |
|
MANJIT SINGH Vs. STATE
|
February 6, 2006 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
MANJIT SINGH Vs. MAYA WATI
|
September 11, 2006 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
MANJIT SINGH Vs. JANAK DULARI AND OTHERS
|
July 11, 2006 |
|
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 8, 2006 |
|
MANJU BALA Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
MANJU BALA Vs. STATE OF HARYANA
|
May 17, 2006 |
|
MANJU DEVI Vs. STATE OF PUNJAB AND OTHERS
|
November 27, 2006 |
|
MANJU MALHOTRA Vs. STATE OF HARYANA
|
February 24, 2006 |
|
MANJU SHARMA Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2006 |
|
MANMOHAN KUMAR Vs. KULDEEP SINGH
|
October 13, 2006 |
|
MANMOHAN SINGH Vs. STATE OF HARYANA
|
April 25, 2006 |
|
MANMOHAN SINGH Vs. SUDESH CHAND
|
February 2, 2006 |
|
MANMOHAN SINGH Vs. JOGINDER SINGH
|
February 20, 2006 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
MANN SINGH Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
MANN SINGH Vs. SOHAN LAL
|
July 21, 2006 |
|
MANN SINGH Vs. STATE OF PUNJAB
|
April 26, 2006 |
|
MANOHAR LAL Vs. STATE OF HARYANA
|
January 16, 2006 |
|
MANOHAR LAL Vs. STATE OF HARYANA
|
May 9, 2006 |
|
MANOHAR LAL Vs. KAUSHALYA DEVI
|
August 21, 2006 |
|
MANOHAR LAL GUPTA Vs. STATE OF HARYANA
|
March 7, 2006 |
|
MANOHAR LAL SONI Vs. STATE OF PUNJAB
|
May 8, 2006 |
|
MANOHAR SINGH Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
MANOHAR SINGH Vs. STATE OF HARYANA
|
March 22, 2006 |
|
MANOHAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 12, 2006 |
|
MANOHAR SINGH Vs. ROSHAN
|
August 28, 2006 |
|
MANOJ Vs. STATE OF HARYANA
|
March 10, 2006 |
|
MANOJ Vs. STATE OF HARYANA
|
April 26, 2006 |
|
MANOJ Vs. STATE OF HARYANA
|
July 20, 2006 |
|
MANOJ Vs. PREM LAL
|
May 24, 2006 |
|
MANOJ ALIAS SONU Vs. STATE OF HARYANA
|
March 17, 2006 |
|
MANOJ KAPOOR Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
MANOJ KUMAR Vs. R S GUJRAL
|
August 10, 2006 |
|
MANOJ KUMAR Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
MANOJ KUMAR Vs. STATE
|
February 16, 2006 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
October 24, 2006 |
|
MANOJ KUMAR Vs. PRESIDING OFFICER AND ANOTHER
|
September 1, 2006 |
|
MANOJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2006 |
|
MANOJ RAJ KARAN Vs. STATE OF HARYANA
|
May 12, 2006 |
|
MANORMA JOSHI Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
MANPREET KAUR ALIAS MAATO Vs. STATE OF PUNJAB
|
February 23, 2006 |
|
MANPRIT SINGH Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
MANSA CO-OPERATIVE SPINNING MILLS LTD Vs. STATE OF PUNJAB AND ORS
|
September 20, 2006 |
|
MANSAROVER TEXTILE PVT LTD Vs. U H B V N LTD
|
February 2, 2006 |
|
MANTOSH KUMAR Vs. STATE OF HARYANA
|
July 18, 2006 |
|
MAPSA TAPES PVT LIMITED Vs. UNION OF INDIA
|
April 28, 2006 |
|
MASTER HARJIT SINGH Vs. COMMANDER PURAN SINGH
|
March 27, 2006 |
|
MASTER PAWAN KUMAR Vs. MOHD KADIR AND OTHERS
|
April 25, 2006 |
|
MATTA FER Vs. PARAMJIT BHARATH
|
May 19, 2006 |
|
MAURIA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
|
August 22, 2006 |
|
MAYA Vs. MOHINDER SINGH
|
July 18, 2006 |
|
MAYA DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2006 |
|
MAYA DEVI Vs. CHAMPA DEVI
|
January 6, 2006 |
|
MAYA RAM Vs. STATE OF HARYANA
|
May 23, 2006 |
|
MEDICAL OFFICER INCHARGE Vs. SUKHWINDER SINGH
|
August 31, 2006 |
|
MEENA Vs. STATE OF HARYANA
|
August 31, 2006 |
|
MEGHA ANAND Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
MEHAL SINGH Vs. GOBINDER SINGH
|
February 28, 2006 |
|
MEHAL SINGH` Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
May 22, 2006 |
|
MEHAR CHAND Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
May 1, 2006 |
|
MEHAR SINGH Vs. RASHMI RANI GUPTA
|
February 15, 2006 |
|
MEHAR SINGH Vs. STATE OF HARYANA
|
March 23, 2006 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
MEHAR SINGH RATHI Vs. UNION OF INDIA
|
May 26, 2006 |
|
MEHBOOB HASAN Vs. MEHMOOD HASAN
|
July 25, 2006 |
|
MEHMA SINGH Vs. RAKESH KUMAR
|
August 28, 2006 |
|
MEHMOOD ALI Vs. STATE OF HARYANA
|
September 7, 2006 |
|
MEHNGA SINGH GHAG AND ORS. Vs. MOHALI STEELS P. LTD.
|
September 21, 2006 |
|
MEHTAB SINGH Vs. STATE OF HARYANA
|
April 26, 2006 |
|
METAL PRODUCTS OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2006 |
|
MICRO ENGG. WORKS Vs. KRISHNA RANI
|
September 6, 2006 |
|
MILKHA SINGH Vs. PARSHOTAM DASS
|
May 24, 2006 |
|
MIMLA DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
April 24, 2006 |
|
MINAKSHI SUD Vs. JATINDER MOHAN BAJAJ
|
March 24, 2006 |
|
MINDLOGIC INFOTECH LIMITED Vs. PUNJAB TECHNICAL UNIVERSITY
|
March 7, 2006 |
|
MINI BANK KARAMCHARI UNION ZILA JIND, NARWANA Vs. STATE OF HARYANA AND OTHERS
|
December 1, 2006 |
|
MINI GAGAN CINEMA Vs. MUNICIPAL CORPORATION
|
November 10, 2006 |
|
MISS MEERA SHARMA Vs. JAGJIT SINGH
|
December 11, 2006 |
|
MITTAL AND CO WINE CONTRACTORS Vs. STATE OF HARYANA
|
July 7, 2006 |
|
MITTAL METAL WORKS Vs. PROMILA RANI
|
April 19, 2006 |
|
MK INTERNATIONAL Vs. UNION OF INDIA
|
September 7, 2006 |
|
MODAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 2006 |
|
MODI SALES (FURNACE DIVISION) Vs. COMMISSIONER OF C EX , CHANDIGARH
|
December 13, 2006 |
|
MOHALI BUS SERVICE Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
MOHAN BAHADUR SARU Vs. STATE OF HARYANA
|
May 15, 2006 |
|
MOHAN COTTON OIL AND GENERAL MILLS Vs. HARYANA FINANCIAL CORPORATION
|
March 20, 2006 |
|
MOHAN LAL Vs. BIRA
|
August 4, 2006 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
August 4, 2006 |
|
MOHAN LAL Vs. RAKESH KUMAR BHAKOO
|
April 17, 2006 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
October 10, 2006 |
|
MOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
August 22, 2006 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
October 17, 2006 |
|
MOHAN LAL AGGARWAL Vs. ATINDER MOHAN KHOSLA
|
January 11, 2006 |
|
MOHAN LAL JINDAL Vs. STATE OF PUNJAB
|
October 30, 2006 |
|
MOHAN SINGH Vs. JASWANT SINGH
|
January 4, 2006 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
August 9, 2006 |
|
MOHAN SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION, NABHA ROAD, PATIALA
|
November 9, 2006 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
MOHAN SINGH Vs. TEJINDER KAUR
|
March 6, 2006 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
MOHD ASLAM Vs. STATE OF HARYANA
|
September 7, 2006 |
|
MOHD AYYUB Vs. BALLARPUR INDUSTRIES LTD
|
February 1, 2006 |
|
MOHD SARDAR DARA Vs. C B I CHANDIGARH
|
May 23, 2006 |
|
MOHD UMAIR SAQUIB Vs. A K DUBEY, IAS
|
September 1, 2006 |
|
MOHD YASEEN Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
MOHD. ANWAR Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
MOHD. BASHIR Vs. MAQSOOD
|
April 25, 2006 |
|
MOHINDER HASIJA Vs. VIJAY BHUSHAN CHHABRA
|
October 11, 2006 |
|
MOHINDER KAUR Vs. NARINDER KUMAR
|
October 17, 2006 |
|
MOHINDER KAUR Vs. GURWANT SINGH
|
October 23, 2006 |
|
MOHINDER KAUR Vs. PRIYA HARI SINGH
|
May 24, 2006 |
|
MOHINDER KAUR Vs. KAILASH RANI
|
December 14, 2006 |
|
MOHINDER KUMAR Vs. DHAN KUMAR
|
April 26, 2006 |
|
MOHINDER PAL Vs. KRISHNA WATI & OTHERS
|
May 5, 2006 |
|
MOHINDER PAL Vs. STATE OF HARYANA
|
September 5, 2006 |
|
MOHINDER PAL Vs. IMPROVEMENT TRUST HOSHIARPUR
|
July 13, 2006 |
|
MOHINDER PAL ALIAS JANGI RAM Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
MOHINDER PAL MOHAN LAL Vs. STATE OF HARYANA
|
April 24, 2006 |
|
MOHINDER SINGH Vs. JASBIR SINGH
|
April 20, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 4, 2006 |
|
MOHINDER SINGH Vs. STATE
|
February 16, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
August 22, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 18, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
MOHINDER SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS
|
February 16, 2006 |
|
MOHINDER SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS
|
August 30, 2006 |
|
MOHINDER SINGH Vs. JIT KAUR
|
January 25, 2006 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 12, 2006 |
|
MOHINDER SINGH Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 7, 2006 |
|
MOHINDER SINGH Vs. KARTAR KAUR
|
January 31, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 2006 |
|
MOHINDER SINGH Vs. CAPTAIN SINGH
|
October 19, 2006 |
|
MOHINDER SINGH Vs. BHARAT SANCHAR NIGAM LTD
|
September 14, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 19, 2006 |
|
MOHINDER SINGH Vs. JARNAIL SINGH
|
July 6, 2006 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
MOHINDER SINGH ALIAS MAHENDER SINGH Vs. STATE OF HARYANA
|
September 29, 2006 |
|
MOHINDER SINGH CHAHAL Vs. UNION OF INDIA
|
January 24, 2006 |
|
MOHINDER SINGH GHUMAN Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2006 |
|
MOHINDER SINGH KHALSA Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
MOHINDER SINGH NEHRA Vs. STATE OF HARYANA
|
May 25, 2006 |
|
MOHIT BATRA Vs. SHALU
|
August 3, 2006 |
|
MOHIT SETHI Vs. STATE OF HARYANA
|
May 22, 2006 |
|
MOHIT SHARMA Vs. STATE
|
April 28, 2006 |
|
MOHIT STONE CRUSHER Vs. PHOOL SINGH
|
November 7, 2006 |
|
MOHMAD YASSIN Vs. FAIZ MOHD.
|
April 5, 2006 |
|
MOHRI RAM Vs. SHIVSHANKAR LAL
|
March 3, 2006 |
|
MONICA CHRISTY CHIKWA Vs. STATE OF PUNJAB
|
February 14, 2006 |
|
MOOLCHAND Vs. STATE OF HARYANA
|
April 28, 2006 |
|
MOR ALIAS MORNI Vs. DEVENDER
|
October 16, 2006 |
|
MS. GARIMA SAHNI Vs. BABA FARID UNIVERSITY
|
September 1, 2006 |
|
MT ISHAR KAUR Vs. HARNAM SINGH
|
December 4, 2006 |
|
MUKAND SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
MUKAT KUMAR Vs. JIWAN RAM
|
October 11, 2006 |
|
MUKESH BHARTI Vs. STATE OF HARYANA
|
October 12, 2006 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
July 24, 2006 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
August 8, 2006 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
September 11, 2006 |
|
MUKESH KUMAR GOEL Vs. HIMGIRI STEEL INDUSTRIES
|
January 9, 2006 |
|
MUKESH KUMAR SEHGAL Vs. PUNJAB FINANCIAL CORPORATION
|
July 10, 2006 |
|
MUKHTIAR SINGH Vs. NISHAN SINGH
|
July 4, 2006 |
|
MUKHTIAR SINGH Vs. K R LAKHANPAL
|
March 17, 2006 |
|
MUKHTIAR SINGH Vs. BALDEV SINGH
|
October 13, 2006 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 15, 2006 |
|
MUKHTIAR SINGH Vs. DEV RAJ
|
September 20, 2006 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
August 28, 2006 |
|
MUKHTIAR SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER
|
April 19, 2006 |
|
MUKTA DEVI Vs. PRASANDI
|
May 24, 2006 |
|
MULKH RAJ Vs. BALWANT SINGH
|
December 2, 2006 |
|
MULKH RAJ AND ANOTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHERS
|
November 20, 2006 |
|
MUNI RAJ Vs. STATE
|
February 16, 2006 |
|
MUNICIPAL COMMITTEE Vs. GIAN CHAND PARMUKH SANT NIRANKARI MANDAL
|
February 1, 2006 |
|
MUNICIPAL COMMITTEE, JAGRAON Vs. SATWINDER SINGH
|
December 13, 2006 |
|
MUNICIPAL COMMITTEE, MANDI GOBINDGARH Vs. M/S. DASHMESH STEEL ROLLING MILLS
|
January 4, 2006 |
|
MUNICIPAL COMMITTEE, NAWANSHAHR Vs. M/S. STYLISH SANITARY TRADERS
|
January 25, 2006 |
|
MUNICIPAL CORPORATION Vs. SAVITRI DEVI
|
February 27, 2006 |
|
MUNICIPAL CORPORATION FARIDABAD Vs. RAJ BALA
|
April 25, 2006 |
|
MUNICIPAL CORPORATION THROUGH ITS ADMINISTRATIVE OFFICER Vs. SANJAY AND ORS
|
November 7, 2006 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. BIMLA KUMARI
|
December 19, 2006 |
|
MUNICIPAL COUNCIL Vs. RAJ KUMAR
|
July 27, 2006 |
|
MUNICIPAL COUNCIL SANGAT Vs. MAHESH KUMAR
|
August 1, 2006 |
|
MUNICIPAL COUNCIL, QUADIN Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
October 23, 2006 |
|
MUNISH BHATIA Vs. KISHNI DEVI
|
February 16, 2006 |
|
MUNISH KUMAR TALWAR Vs. THE VICE CHANCELLOR, BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
May 16, 2006 |
|
MUNISH KUMAR TALWAR Vs. VICE CHANCELLOR BABA FARID UNIVERSITY OF HEALTH SCIENCES
|
March 1, 2006 |
|
MUNJAL SALES CORPORATION Vs. COMMISSIONER INCOME TAX
|
October 16, 2006 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
May 8, 2006 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
May 5, 2006 |
|
MURARI LAL Vs. AMAR LATA
|
July 7, 2006 |
|
MURARI LAL Vs. ASHOK AGGARWAL AND OTHERS
|
July 13, 2006 |
|
MURARI LAL ARYA Vs. R S GUJRAL
|
November 13, 2006 |
|
MURLI DHAR Vs. STATE OF HARYANA
|
January 4, 2006 |
|
MUSHTAQ AHMED Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2006 |
|
MUSHTAQ ALI ALIAS TIMA KHAN Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
MUTTI COMMISSION AGENTS Vs. SHINGARA SINGH
|
November 27, 2006 |
|
N AND N ESTATES PRIVATE LTD Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
N P OHRI Vs. KANTA RANI
|
February 14, 2006 |
|
N S KAILEY Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
N.K. BEHL Vs. RED CROSS SOCIETY AND OTHERS
|
November 2, 2006 |
|
N.K. BHATIA Vs. MAHARAWAL KHEWAJI RELIGIOUS & CHARITABLE TRUST
|
February 9, 2006 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
NACHHATTAR SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 11, 2006 |
|
NACHHATTAR SINGH Vs. STATE
|
February 16, 2006 |
|
NACHHITTAR KAUR Vs. KEHAR SINGH
|
April 20, 2006 |
|
NAFE SINGH DAHIYA Vs. STATE OF HARYANA
|
May 9, 2006 |
|
NAGAR PANCHAYAT Vs. GALLU SINGH
|
May 24, 2006 |
|
NAGAR PANCHAYAT BEGOWAL Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
February 21, 2006 |
|
NAGAR PARISHAD NARNAUL Vs. KURDA RAM
|
February 20, 2006 |
|
NAGINDER SINGH Vs. DARSHAN SINGH
|
February 14, 2006 |
|
NAGINDER SINGH RANA Vs. B C GUPTA
|
November 13, 2006 |
|
NAHAR EXPORTS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 4, 2006 |
|
NAHAR SINGH Vs. HARJIT SINGH
|
October 24, 2006 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
May 25, 2006 |
|
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 4, 2006 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
September 8, 2006 |
|
NAIB SUBEDAR INDRAJ KUMAR Vs. UNION OF INDIA
|
August 7, 2006 |
|
NAMRATA RANI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
August 1, 2006 |
|
NAND LAL Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
NAND LAL Vs. STATE OF HARYANA
|
November 29, 2006 |
|
NAND RAM Vs. GAHAR SINGH
|
November 15, 2006 |
|
NAND SINGH Vs. STATE OF PUNJAB
|
November 15, 2006 |
|
NAND STEEL INDUSTRIES P LTD Vs. RAM BHAGAT LANGYAN
|
October 30, 2006 |
|
NANDO Vs. SHER SINGH
|
May 19, 2006 |
|
NAPINDER SINGH Vs. PARDEEP KAUR AND ANOTHER
|
August 7, 2006 |
|
NARAIN SINGH Vs. STATE OF PUNJAB
|
May 12, 2006 |
|
NARANG RAM Vs. STATE OF HARYANA
|
April 27, 2006 |
|
NARANJAN DASS Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
NARANJAN SINGH Vs. INCOME TAX OFFICER
|
October 18, 2006 |
|
NARANJAN SINGH Vs. AJAIB SINGH
|
February 8, 2006 |
|
NARENDER KAUR Vs. STATE OF HARYANA
|
September 4, 2006 |
|
NARENDER PAUL KAUR Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
NARENDER SINGH MALIK Vs. STATE OF HARYANA
|
July 20, 2006 |
|
NARENDER YADAV Vs. MAHARSHI DAYANAND UNIVERSITY
|
August 2, 2006 |
|
NARESH Vs. BABU LAL
|
August 7, 2006 |
|
NARESH CHANDER ANGIRISH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
NARESH KUMAR Vs. UNION OF INDIA
|
May 16, 2006 |
|
NARESH KUMAR Vs. HARYANA STATE
|
July 6, 2006 |
|
NARESH KUMAR Vs. UNION OF INDIA
|
May 22, 2006 |
|
NARESH KUMAR Vs. SARABJIT KAUR ALIAS VANDANA
|
September 20, 2006 |
|
NARESH KUMAR Vs. HOUSING BOARD HARYANA
|
April 18, 2006 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
NARESH KUMAR Vs. D S GURU
|
March 16, 2006 |
|
NARESH KUMAR Vs. STATE
|
February 16, 2006 |
|
NARESH KUMAR Vs. STATE
|
February 2, 2006 |
|
NARESH KUMAR Vs. SECRETARY TO GOVERNMENT OF HARYANA
|
August 30, 2006 |
|
NARESH KUMAR ALIAS GULLI Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
NARESH KUMARI Vs. STATE OF HARYANA
|
August 9, 2006 |
|
NARESH MAGOO Vs. MANGAL SINGH
|
February 2, 2006 |
|
NARESH RANI Vs. RAKESH KUMAR BANSAL
|
May 5, 2006 |
|
NARINDER KAUR Vs. DALER KAUR
|
April 18, 2006 |
|
NARINDER KAUR Vs. PUNJAB AND HARYANA HIGH COURT
|
April 20, 2006 |
|
NARINDER KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 23, 2006 |
|
NARINDER KUMAR GUPTA Vs. STATE OF HARYANA
|
January 4, 2006 |
|
NARINDER KUMAR JAIN Vs. STATE OF HARYANA
|
May 11, 2006 |
|
NARINDER KUMAR SHIV KUMAR DHAWAN Vs. SUNITA CHOPRA
|
October 9, 2006 |
|
NARINDER KUMAR SINGLA Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
NARINDER KUMAR SOOD Vs. RAKESH KUMAR VERMA
|
July 4, 2006 |
|
NARINDER PAL AND OTHERS Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
NARINDER PAL SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
NARINDER SINGH Vs. KIRPA SINGH
|
July 21, 2006 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
NARINDER SINGH Vs. SHASHI SAHNI
|
February 2, 2006 |
|
NARINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
|
February 15, 2006 |
|
NARINDER SINGH Vs. SARABJIT SINGH
|
July 12, 2006 |
|
NARULA RICE MILLS Vs. PUNSUP
|
March 28, 2006 |
|
NARVINDER KAUR Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
NASIR HUSSAN Vs. STATE OF HARYANA
|
July 11, 2006 |
|
NATHA RAM Vs. IMPROVEMENT TRUST
|
March 24, 2006 |
|
NATHA SINGH Vs. SATISH KUMAR
|
February 21, 2006 |
|
NATHA SINGH Vs. BHAN SINGH (DECEASED) THROUGH L.RS.
|
May 5, 2006 |
|
NATIONAL DAIRY RESEARCH INSTITUTE, KARNAL Vs. YASH PAL AND ANOTHER
|
September 26, 2006 |
|
NATIONAL DAIRY RESEARCH INSTITUTE, KARNAL THRU. ITS DIRECTOR Vs. SOM NATH AND ANOTHER
|
September 26, 2006 |
|
NATIONAL HIGH SCHOOL Vs. ROSHNI DEVI
|
January 4, 2006 |
|
NATIONAL HYDROELECTRIC POWER CORPORATION Vs. PSEB
|
February 14, 2006 |
|
NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY), KURUKSHETRA Vs. SANJEEV KUMAR
|
July 25, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. URMILA
|
February 10, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
|
February 8, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. BHATERI
|
February 8, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. BALJIT KAUR
|
May 11, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. GURBACHAN SINGH
|
December 14, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. PHOOL SINGH
|
November 30, 2006 |
|
NATIONAL INSURANCE CO. LTD Vs. BALA DEVI
|
April 26, 2006 |
|
NATIONAL INSURANCE CO. LTD Vs. SAMMI BAI
|
September 13, 2006 |
|
NATIONAL INSURANCE CO. LTD Vs. RAM MURTI
|
July 20, 2006 |
|
NATIONAL INSURANCE CO. LTD. Vs. AMARJIT KAUR
|
October 24, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. PAPPU
|
March 28, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. ANNIE VARKEY
|
May 30, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. HARBANS SINGH
|
February 15, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEELA WANTI
|
August 8, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. R K SAINI
|
February 20, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLESH KAUR
|
March 23, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUSHIL KUMAR
|
March 30, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SALINDER KUMAR ALIAS SURINDER KUMAR
|
April 3, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SARINDER KAUR
|
February 27, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NIRMLA DEVI
|
July 19, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GURDEV KAUR
|
December 5, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAM CHANDER
|
November 30, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. AJMER SINGH
|
February 15, 2006 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. DHARMI DEVI
|
December 6, 2006 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GURMEET SINGH
|
September 6, 2006 |
|
NATIONAL LEGGUARD WORKS Vs. COMMISSIONER OF INCOME TAX (APPEALS)
|
September 22, 2006 |
|
NATIONAL TEXTILES CORPORATION LTD. Vs. S.K. JAIN AND ANOTHER
|
May 9, 2006 |
|
NAVEEN CHAUDHARY Vs. RAM
|
March 28, 2006 |
|
NAVEEN KUMAR Vs. JVR PRASADA RAO
|
March 6, 2006 |
|
NAVEEN KUMAR Vs. UNION TERRITORY CHANDIGARH
|
February 6, 2006 |
|
NAVEEN KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 1, 2006 |
|
NAVIN BHARAT BASTRALYA Vs. MUNICIPAL CORPORATION
|
October 17, 2006 |
|
NAVIN WALIA Vs. STATE OF PUNJAB
|
February 7, 2006 |
|
NAVNEET KAUR Vs. STATE OF PUNJAB
|
July 5, 2006 |
|
NAVROOP KAUR Vs. KASHMIR SINGH
|
January 10, 2006 |
|
NAWAB SINGH Vs. STATE OF HARYANA
|
August 28, 2006 |
|
NAWAL KISHORE BATRA Vs. STATE OF HARYANA
|
May 30, 2006 |
|
NAYYAR BUS SERVICE REGD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
|
April 27, 2006 |
|
NAZAR MOHAMMAD Vs. HARBANS SINGH
|
March 1, 2006 |
|
NAZAR SALMANI Vs. SWARNJIT KAUR
|
February 23, 2006 |
|
NB SUB RAVINDER KUMAR Vs. UNION OF INDIA
|
August 17, 2006 |
|
NEEL KAMAL NARENDER MOHAN Vs. STATE OF HARYANA
|
September 12, 2006 |
|
NEELAM Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
March 3, 2006 |
|
NEELAM Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER
|
December 14, 2006 |
|
NEELAM MUKHI Vs. MOHINDER KUMAR
|
May 4, 2006 |
|
NEELAM RANI Vs. STATE OF HARYANA
|
September 8, 2006 |
|
NEELDHARA WEAV FACTORY Vs. DIR GEN OF FOREIGN TRADE
|
December 22, 2006 |
|
NEENA Vs. PURSHOTTAM DASS
|
May 12, 2006 |
|
NEENA DEVI Vs. STATE OF HARYANA
|
May 25, 2006 |
|
NEENA MALHOTRA Vs. ASHOK MALHOTRA
|
August 9, 2006 |
|
NEERAJ @ GINI Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
NEERAJ KHANNA Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
NEERAJ KUMAR Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
NEERAJ MALIK Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2006 |
|
NEERAJ SARAF Vs. STATE OF HARYANA
|
July 21, 2006 |
|
NEERAJ SHARMA Vs. UNION OF INDIA
|
April 26, 2006 |
|
NEERAJ SHARMA Vs. DISTRICT SANGRUR KHADI GRAM UDYOG KARYA KARTA SANGH
|
January 31, 2006 |
|
NEETA Vs. HARYANA STAFF SELECTION COMMISSION
|
April 24, 2006 |
|
NEETU ALIAS BHAWANA Vs. DEEPAK
|
November 13, 2006 |
|
NEKI RAM Vs. STATE OF HARYANA
|
October 19, 2006 |
|
NEKI RAM Vs. THE DEPUTY COLLECTOR
|
September 5, 2006 |
|
NEM SINGH Vs. PUSHPA DEVI
|
October 18, 2006 |
|
NETARPAL SINGH Vs. STATE OF HARYANA
|
December 4, 2006 |
|
NEW AUTO MOTOR MARKET ASSOCIATION Vs. CHANDIGARH ADMN
|
July 11, 2006 |
|
NEW BHARAT RICHSHAW CO Vs. ANANDPAL SINGH
|
October 26, 2006 |
|
NEW DEEP MOTORS REGD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 7, 2006 |
|
NEW INDIA ASSURANCE CO Vs. RAJINDER KUMAR
|
February 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. DEWAN CHAND GANDHI
|
February 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. DELHI TRANSPORT CORPORATION
|
February 8, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHUPINDER KAUR
|
February 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA
|
February 2, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMESH GUPTA
|
January 4, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARSEM LAL
|
February 16, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. FASHION SECRETS
|
March 1, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. KULDIP KAUR
|
March 2, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. RATTAN DEVI
|
April 3, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
|
March 27, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUDESH KUMARI
|
March 28, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIMALA DEVI
|
March 30, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMARJIT KAUR
|
March 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTRA DEVI
|
July 11, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGMAL SINGH
|
August 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. DARSHAN KAUR
|
May 8, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAMELA
|
May 17, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. MEENA
|
April 18, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAM KALI
|
December 8, 2006 |
|
NEW INDIA ASSURANCE CO. LTD Vs. JAGDEV SINGH
|
November 1, 2006 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BINU SIDHU
|
November 3, 2006 |
|
NEW INDIA ASSURANCE COMPANY Vs. RAJ RANI
|
December 14, 2006 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAGWANTI DEVI
|
February 10, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. JASPREET KAUR
|
May 30, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. HARINDER KAUR
|
December 1, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. GURU NANAK TRANSPORT COMPANY
|
July 11, 2006 |
|
NEW INDIA CONSTRUCTION CO. LTD. Vs. DESH RAJ
|
September 15, 2006 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. MAHABIR SINGH
|
October 17, 2006 |
|
NEW KRISHI SEWAK Vs. BHAGWATI
|
December 7, 2006 |
|
NEW MEHTAB RADIO Vs. STATE OF PUNJAB AND ORS
|
September 11, 2006 |
|
NIAZ MOHD Vs. BHAGAT SINGH
|
August 10, 2006 |
|
NIHAL SINGH Vs. STATE OF PUNJAB
|
February 14, 2006 |
|
NIKKA SINGH Vs. STATE
|
February 1, 2006 |
|
NINI KUMAR JAIN Vs. NEENA DEVI
|
September 14, 2006 |
|
NIRANJAN DAS Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
NIRANJAN KAUR Vs. CHARANJIT KAUR
|
September 5, 2006 |
|
NIRANJAN LAL MITTAL Vs. DAYA KISHAN
|
March 20, 2006 |
|
NIRANJAN SINGH Vs. ZEENA
|
August 7, 2006 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
August 23, 2006 |
|
NIRBHAI ROADWAYS PVT LTD Vs. GURVINDER SINGH BINDRA
|
August 31, 2006 |
|
NIRBHEY SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
NIRDEV SINGH Vs. STATE OF PUNJAB
|
February 17, 2006 |
|
NIRMAL Vs. RAM KANWAR
|
July 5, 2006 |
|
NIRMAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 18, 2006 |
|
NIRMAL KAUR AND ANOTHER Vs. BALBIR SINGH AND ANOTHER
|
August 7, 2006 |
|
NIRMAL KUMAR Vs. CHIEF SECRETARY TO GOVT. HARYANA AND OTHERS
|
August 3, 2006 |
|
NIRMAL SINGH Vs. MOHINDER SINGH
|
May 15, 2006 |
|
NIRMAL SINGH Vs. BALDEV RAJ
|
July 12, 2006 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
NIRMAL SINGH Vs. UNION OF INDIA
|
October 12, 2006 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
April 27, 2006 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
December 18, 2006 |
|
NIRMALA DEVI Vs. SECRETARY TO EDUCATION DEPARTMENT GOVERNMENT OF PUNJAB
|
February 2, 2006 |
|
NIRMALA DEVI Vs. STATE OF HARYANA
|
July 7, 2006 |
|
NIRMALA DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
September 15, 2006 |
|
NIRMALJIT SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
NIRVAIR SINGH Vs. PUNJABI UNIVERSITY PATIALA
|
March 10, 2006 |
|
NISHA ALIAS BABY Vs. STATE
|
February 14, 2006 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
NISPAL KAUR Vs. KULWANT SINGH
|
November 3, 2006 |
|
NITIN GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
July 7, 2006 |
|
NIZAM Vs. STATE OF HARYANA
|
October 10, 2006 |
|
NOOR AGA Vs. STATE OF PUNJAB
|
July 9, 2006 |
|
NOOR AGA Vs. STATE OF PUNJAB
|
June 9, 2006 |
|
NOORU Vs. STATE OF HARYANA
|
October 10, 2006 |
|
NORTHERN INDIA STOCK EXCHANGE LIMITED Vs. TARSEM DIWAN
|
September 13, 2006 |
|
O.P. KHARAB Vs. HVPN LTD. AND OTHERS
|
October 30, 2006 |
|
O.P. MEHRA Vs. RAJ KUMARI BHALLA
|
August 9, 2006 |
|
O.P. SIWACH Vs. STATE OF HARYANA AND ORS.
|
July 25, 2006 |
|
OM PARKAS Vs. STATE OF HARYANA
|
July 14, 2006 |
|
OM PARKASH Vs. SURINDER KUMAR
|
July 7, 2006 |
|
OM PARKASH Vs. PRESIDING OFFICERINDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
August 7, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 24, 2006 |
|
OM PARKASH Vs. NIRMALA
|
May 12, 2006 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
OM PARKASH Vs. UMED SINGH
|
March 23, 2006 |
|
OM PARKASH Vs. MINISTRY OF DEFENCE GOVT OF INDIA NEW DELHI
|
February 9, 2006 |
|
OM PARKASH Vs. STATE
|
February 17, 2006 |
|
OM PARKASH Vs. BALWAN SINGH
|
February 23, 2006 |
|
OM PARKASH Vs. BHUPINDER SINGH
|
February 27, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
February 22, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2006 |
|
OM PARKASH Vs. STATE OF PUNJAB, ETC.
|
July 6, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 11, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 11, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
March 10, 2006 |
|
OM PARKASH Vs. TERRITORY MANAGER
|
August 24, 2006 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
OM PARKASH Vs. RANGIL SINGH
|
January 17, 2006 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 16, 2006 |
|
OM PARKASH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
November 28, 2006 |
|
OM PARKASH ARORA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
August 25, 2006 |
|
OM PARKASH KAMAL Vs. STATE OF HARYANA
|
July 6, 2006 |
|
OM PARKASH KEDIA Vs. DISTRICT JUDGE, BHIWANI
|
January 25, 2006 |
|
OM PARKASH SAINI Vs. R S GUJRAL
|
March 2, 2006 |
|
OM PARKASH SHARMA Vs. LILA KRISHAN
|
March 16, 2006 |
|
OM PARKASH SHARMA Vs. STATE OF HARYANA
|
May 23, 2006 |
|
OM PARKASH SHARMA (THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
|
July 3, 2006 |
|
OM PARKASH, CONDUCTOR Vs. STATE OF HARYANA & OTHERS
|
February 28, 2006 |
|
OM PRAKASH Vs. SAVITA RANI
|
December 12, 2006 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
OM WATI Vs. STATE OF HARYANA
|
March 10, 2006 |
|
OMAL ALIAS OMPATI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
OMBIR Vs. MOHINDER
|
August 1, 2006 |
|
OMBIR SINGH Vs. HARYANA BREWERIES LTD
|
May 5, 2006 |
|
OMI RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
|
November 13, 2006 |
|
OMPARKASH Vs. OMPARKASH
|
February 23, 2006 |
|
OMPATI Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
ONKAR DUTT SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
|
November 21, 2006 |
|
OPBK CONSTRUCTIONS PVT LIMITED Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
|
April 28, 2006 |
|
ORBIT TRANSPORTERS REGD Vs. S T C PUNJAB
|
May 12, 2006 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY NOW KNOWN AS Vs. AMRIT KAUR ALIAS PARAMJIT KAUR
|
August 2, 2006 |
|
ORIENTAL FIRE AND INSURANCE CO LTD Vs. SANTOSH
|
February 22, 2006 |
|
ORIENTAL INSUARNCE CO LTD Vs. SAROJ
|
May 22, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. VED KAUR
|
May 17, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. VIJAY SINGH
|
September 1, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. BIMLA CHAWLA
|
August 11, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. SANJAY KUMAR
|
January 24, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. ASHWINDER SINGH
|
March 24, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. GURDHIAN SINGH
|
December 14, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. MANJIT KAUR
|
February 8, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. KALA VERMA
|
April 17, 2006 |
|
ORIENTAL INSURANCE COMPANY Vs. BANTO DEVI
|
February 8, 2006 |
|
ORIENTAL INSURANCE COMPANY Vs. MITHLESH KUMARI
|
April 4, 2006 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJBIR SINGH
|
February 3, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. HARVINDER KAUR
|
July 6, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. VED PAL
|
October 30, 2006 |
|
ORIENTIAL INSURANCE CO LTD Vs. RAMESH
|
December 8, 2006 |
|
OSRAM INDIA PRIVATE LIMITED Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
February 21, 2006 |
|
P S DAIMA AND CO Vs. STATE OF HARYANA
|
May 9, 2006 |
|
P.S.I.D.C. LTD. Vs. ONKAR MAL MITTAL
|
July 21, 2006 |
|
PAKHAR SINGH Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
PAKHAR SINGH Vs. ACHHRA SINGH
|
February 6, 2006 |
|
PAL SINGH Vs. RANJIT SINGH
|
January 11, 2006 |
|
PAL SINGH Vs. RANJIT SINGH
|
September 21, 2006 |
|
PALE RAM Vs. FINANCIAL COMMISSIONER
|
March 27, 2006 |
|
PALO Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
PALWINDER KAUR Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
PALWINDER SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
PANCHAYAT MOHALLA SUDAN LUDHIANA DHARAMSHALA Vs. STATE OF PUNJAB
|
September 12, 2006 |
|
PANKAJ Vs. STATE OF HARYANA
|
March 23, 2006 |
|
PANKAJ KUMAR Vs. STATE OF HARYANA
|
October 19, 2006 |
|
PANKAJ SHARMA Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
PANNA LAL Vs. U H B V N LTD
|
October 19, 2006 |
|
PANNA LAL Vs. STATE OF HARYANA
|
May 17, 2006 |
|
PANWAR TIMBERS Vs. STATE OF PUNJAB
|
September 27, 2006 |
|
PARAMJEET KAUR Vs. STATE OF PUNJAB
|
July 12, 2006 |
|
PARAMJIT ALIAS SONU Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
November 8, 2006 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
February 23, 2006 |
|
PARAMJIT KAUR Vs. GURJANT SINGH
|
August 18, 2006 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
February 3, 2006 |
|
PARAMJIT KAUR Vs. HARBANS KAUR
|
October 27, 2006 |
|
PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
PARAMJIT SINGH Vs. LAKHWINDER KAUR
|
March 2, 2006 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
PARAMJIT SINGH Vs. AMARJIT SINGH WALIA
|
September 15, 2006 |
|
PARAMJIT SINGH Vs. MINDO
|
September 14, 2006 |
|
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
PARAMJIT SINGH AHUJA Vs. PUNJAB STATE INDUSTRIAL DEV. CORPN. LTD
|
July 5, 2006 |
|
PARAMJIT SINGH ALIAS PANNU Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
PARAMJIT SINGH ETC. Vs. KEWAL KRISHAN
|
October 30, 2006 |
|
PARAMJIT SINGH SON OF JARNAIL SINGH, TEACHER, GOVERNMENT HIGH SCHOOL Vs. STATE OF PUNJAB
|
August 17, 2006 |
|
PARAMJIT WALIA Vs. STATE OF PUNJAB AND ORS.
|
October 28, 2006 |
|
PARAS RAM Vs. SURESH KUMAR
|
March 21, 2006 |
|
PARBHU RAM Vs. STATE OF HARYANA
|
May 22, 2006 |
|
PARDAMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2006 |
|
PARDEEP Vs. RAM KUMAR
|
February 6, 2006 |
|
PARDEEP Vs. STATE OF HARYANA
|
October 10, 2006 |
|
PARDEEP AND ANOTHER Vs. KELA DEVI AND ANOTHER
|
March 17, 2006 |
|
PARDEEP KUMAR Vs. HARYANA STATE
|
January 25, 2006 |
|
PARDEEP KUMAR Vs. PUNJAB ELECTRO OPTICS SYSTEMS LTD
|
March 10, 2006 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
November 8, 2006 |
|
PARDEEP KUMAR Vs. BHARAT SANCHAR NIGAM LTD. AND OTHERS
|
August 7, 2006 |
|
PARGAN SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
PARGAT SINGH Vs. FOOD CORPORATION OF INDIA
|
August 3, 2006 |
|
PARGAT SINGH Vs. STATE OF HARYANA
|
March 9, 2006 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
September 7, 2006 |
|
PARGAT SINGH Vs. UNION OF INDIA AND ANOTHER
|
September 22, 2006 |
|
PARGAT SINGH Vs. NACHHATTAR SINGHTL
|
February 1, 2006 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
March 8, 2006 |
|
PARKASH Vs. SAT PAL SINGH
|
January 24, 2006 |
|
PARKASH CHAND BATRA Vs. KAPTAN SINGH
|
August 9, 2006 |
|
PARKASH CHAND KAPOOR CHAND Vs. INDERJIT SINGH
|
April 20, 2006 |
|
PARKASH KAUR Vs. KARTAR KAUR
|
October 17, 2006 |
|
PARKASH KAUR Vs. SECRETARY EDUCATIONEDUCATION DEPARTMENTCIVIL
|
August 10, 2006 |
|
PARKASH KAUR Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
PARKASH RAM Vs. YASHPAL SHARMA
|
September 21, 2006 |
|
PARKASHO DEVI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
PARMESHWARI Vs. STATE OF HARYANA
|
March 30, 2006 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB
|
July 14, 2006 |
|
PARMINDER SINGH Vs. STATE OF HARYANA
|
August 7, 2006 |
|
PARMINDER SINGH SEKHON Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
PARMOD Vs. STATE OF HARYANA
|
March 30, 2006 |
|
PARMOD ALIAS BITTU Vs. KRISHNA ALIAS REENA
|
September 11, 2006 |
|
PARMOD BHUSHAN PAL Vs. BACHAN SINGH
|
February 10, 2006 |
|
PARMOD CHANDER Vs. ALOK NIGAM
|
March 16, 2006 |
|
PARMOD CHANDER ALIAS PARBODH CHANDER Vs. STATE OF PUNJAB
|
January 6, 2006 |
|
PARMODH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 2006 |
|
PARSHOTAM DASS Vs. HARYANA STATE
|
February 28, 2006 |
|
PARSHOTAM DASS Vs. NISHTHA SHARMA
|
May 17, 2006 |
|
PARSHOTAM KUMAR Vs. SADHU KHAN
|
September 13, 2006 |
|
PARSHOTAM LAL Vs. KISHAN CHAND
|
January 18, 2006 |
|
PARSHURAM COOPERATIVE TRANSPORT SOCIETY LTD, AMBALA Vs. STATE TRANSPORT CONTROLLER, HARYANA
|
October 12, 2006 |
|
PARTAP CHAND Vs. GRAM PANCHAYAT
|
October 13, 2006 |
|
PARTAP KAUR Vs. ISMAIL MOHD.
|
September 11, 2006 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
August 3, 2006 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
July 14, 2006 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
PARTAP STEEL ROLLING MILLS LTD Vs. STATE OF PUNJAB
|
September 18, 2006 |
|
PARUL MALHOTRA Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
PARVATI DEVI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
PARVEEN ALIAS PAMMI Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
PARVEEN IRON STORE Vs. K V S SIDHU
|
August 24, 2006 |
|
PARVEEN KADYAN Vs. STATE OF HARYANA
|
October 17, 2006 |
|
PARVEEN KUMAR Vs. HARYANA STATE
|
August 23, 2006 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
March 30, 2006 |
|
PARVEEN KUMAR Vs. STATE
|
February 9, 2006 |
|
PARVEEN KUMAR RISHI Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
PARVESH DEVI Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2006 |
|
PARVESH KUMAR Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
PARVESH KUMARI Vs. HARJINDER SINGH & ORS.
|
December 13, 2006 |
|
PARVINDER SUMAN Vs. HARYANA PUBLIC SERVICE COMMISSION, CHANDIGARH AND OTHERS
|
February 1, 2006 |
|
PARWINDER KAUR Vs. DEVINDER NATH SHARMA
|
February 28, 2006 |
|
PASHO Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
PASUPATI SPINNING AND WEAVING MILLS LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
September 28, 2006 |
|
PAT RAM Vs. STATE OF HARYANA
|
April 24, 2006 |
|
PATASI DEVI Vs. STATE
|
February 14, 2006 |
|
PATEL COTTON COMPANY LIMITED Vs. STATE OF HARYANA
|
September 1, 2006 |
|
PATIALA BUS HIGHWAYS SERVICE P LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
April 27, 2006 |
|
PATIALA IMPROVEMENT TRUST Vs. GOBINDER SINGH
|
January 25, 2006 |
|
PAUL MOTOR STORE Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
PAVITAR SINGH Vs. SONI COAL COMPANY
|
April 3, 2006 |
|
PAWAN Vs. STATE OF HARYANA
|
January 9, 2006 |
|
PAWAN KUMAR Vs. AMAR NATH
|
April 19, 2006 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
August 28, 2006 |
|
PAWAN KUMAR Vs. RAJ KUMAR
|
October 17, 2006 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
March 24, 2006 |
|
PAWAN KUMAR Vs. UNION TERRITORY
|
March 2, 2006 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
PAWAN KUMAR Vs. KAMLESH
|
May 15, 2006 |
|
PAWAN KUMAR GARG Vs. UNION OF INDIA
|
March 1, 2006 |
|
PAWAN KUMAR SHARMA Vs. HARPAL SINGH
|
February 3, 2006 |
|
PAYAL GUPTA Vs. KUNAL GUPTA
|
January 24, 2006 |
|
PEHALWAN SINGH Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
PELICAN TOBACCO CO LTD Vs. STATE OF HARYANA
|
October 16, 2006 |
|
PEOPLE FOR ANIMALS Vs. STATE OF HARYANA
|
March 29, 2006 |
|
PEPSICO INDIA HOLDINGS P LTD Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SURINDER KAUR
|
August 9, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. VINOD MEHTA
|
February 21, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 16, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SUDESH KUMARI
|
October 23, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. VEENA SYLVESTER
|
December 1, 2006 |
|
PEPSU ROAD TRANSPORT CORPORATION NABHA ROAD Vs. MONIKA SHARMA
|
October 23, 2006 |
|
PHILIPS ELECTRONICS INDIA LIMITED Vs. UNION OF INDIA
|
October 12, 2006 |
|
PHOOL CHAND Vs. STATE OF HARYANA
|
March 31, 2006 |
|
PHOOL DEVI Vs. KOJA RAM ALIAS MANGU RAM
|
February 22, 2006 |
|
PHOOL KUMAR Vs. STATE OF HARYANA
|
September 21, 2006 |
|
PHOOL PATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 21, 2006 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
July 18, 2006 |
|
PHOOLA Vs. STATE OF HARYANA
|
April 5, 2006 |
|
PHOOLA DEVI Vs. RAM BHAGAT FAUJI
|
October 9, 2006 |
|
PHOOLWANTI Vs. PISTA DEVI
|
April 20, 2006 |
|
PHUMAN SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
PHUMAN SINGH Vs. K B S SIDHU, IAS
|
August 17, 2006 |
|
PIAR KAUR Vs. SURINDER PAL SINGH
|
May 18, 2006 |
|
PIARA LAL Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
May 31, 2006 |
|
PIARA SINGH Vs. SUKHWINDER KAUR
|
September 5, 2006 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
May 26, 2006 |
|
PIARA SINGH Vs. SOHAN SINGH
|
April 26, 2006 |
|
PIARA SINGH Vs. SATPAL KUMAR
|
July 3, 2006 |
|
PIARA SINGH DEAD Vs. RAVINDER PAL SINGH SIDHU
|
August 9, 2006 |
|
PINAK PANI Vs. STATE OF HARYANA
|
March 31, 2006 |
|
PINDER SINGH Vs. DEVINDER SINGH
|
February 8, 2006 |
|
PINKY Vs. STATE OF HARYANA
|
July 21, 2006 |
|
PIRTHI Vs. LAL CHAND
|
February 27, 2006 |
|
PIRTHI RAM LABOUR CONTRACTOR Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2006 |
|
PIRTHI SINGH Vs. STATE OF PUNJAB
|
January 12, 2006 |
|
PIYARE LAL Vs. STATE OF HARYANA
|
February 21, 2006 |
|
POOJA SHARMA @ BHAWANA SHARMA Vs. SATISH KUMAR
|
January 24, 2006 |
|
POONAM Vs. VIRENDER
|
January 27, 2006 |
|
POONAM Vs. HARI SINGH
|
March 3, 2006 |
|
POONAM Vs. STATE OF HARYANA
|
July 20, 2006 |
|
POONAM DEVI Vs. STATE OF HARYANA
|
July 17, 2006 |
|
POONAM GUPTA AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
July 24, 2006 |
|
PRABHA KANTA SHARMA Vs. GIAN MALA VERMA
|
November 22, 2006 |
|
PRABHU LAL Vs. LAXMI
|
August 2, 2006 |
|
PRABHU RAM Vs. STATE OF HARYANA
|
July 22, 2006 |
|
PRADEEP KUMAR Vs. STATE OF HARYANA
|
July 18, 2006 |
|
PRADEEP KUMAR Vs. STATE OF PUNJAB
|
July 19, 2006 |
|
PRADEEP KUMAR Vs. HARYANA STATE
|
January 25, 2006 |
|
PRAHLAD Vs. RAJINDER
|
January 11, 2006 |
|
PRAKASH KAUR Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
PRASHANT SRIVASTAVA FLYING OFFICER Vs. UNION OF INDIA
|
May 12, 2006 |
|
PRATEEK INDUSTRIES Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
August 25, 2006 |
|
PRAVEEN KAUR Vs. GURMEJ SINGH
|
December 6, 2006 |
|
PRAVIN KUMAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2006 |
|
PREETI BAGOTIA Vs. STATE ADMISSION COMMITTEE
|
August 30, 2006 |
|
PREM Vs. SANTU
|
October 16, 2006 |
|
PREM BAHADUR Vs. STATE OF HARYANA
|
August 7, 2006 |
|
PREM CHAND Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
February 22, 2006 |
|
PREM CHAND Vs. NAND KISHORE
|
July 17, 2006 |
|
PREM CHAND AND OTHERS Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
|
November 30, 2006 |
|
PREM DASS Vs. GEORGE LAZER
|
March 9, 2006 |
|
PREM DUTT DIWAN Vs. STATE
|
February 2, 2006 |
|
PREM GUPTA @ PREM KUMAR Vs. BANK OF MAHARASHTRA
|
November 7, 2006 |
|
PREM KANTA Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
PREM KUMAR Vs. JAMNA BAI
|
July 20, 2006 |
|
PREM LALA Vs. KAMLA DEVI
|
March 7, 2006 |
|
PREM LATA Vs. DIRECTOR HEALTH SERVICES HARYANA
|
July 4, 2006 |
|
PREM LATA Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
PREM LATA DHINGRA AND ORS Vs. PUNJAB ROADWAYS AND ORS
|
December 13, 2006 |
|
PREM NARAIN & COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2006 |
|
PREM NARAIN AND CO. Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2006 |
|
PREM PARKASH Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
PREM RAJ Vs. DARSHANSNA
|
August 22, 2006 |
|
PREM SAGAR Vs. GIAN SINGH
|
March 16, 2006 |
|
PREM SINGH Vs. SOHAN SINGH
|
July 28, 2006 |
|
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 28, 2006 |
|
PREM SINGH Vs. STATE OF HARYANA
|
March 28, 2006 |
|
PREMA DEVI Vs. DHARAMBIR
|
October 31, 2006 |
|
PREMI DEVI Vs. STATE OF HARYANA
|
February 16, 2006 |
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PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. CARRIER AIR CONDITIONING AND REFRIGERATION LIMITED
|
April 25, 2006 |
|
PRINCIPAL SECRETARY, IRRIGATION DEPTT. PUNJAB Vs. PRESIDENT SH. NATHA SINGH, THEIN DAM WORKERS UNION CITU)
|
May 9, 2006 |
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PRIT PAL SINGH Vs. BAKSHI RAM
|
September 1, 2006 |
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PRITAM KAUR Vs. PUNJAB TRACTORS LIMITED
|
August 23, 2006 |
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PRITAM KAUR GREWAL Vs. THE IMPROVEMENT TRUST, LUDHIANA
|
August 30, 2006 |
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PRITAM SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
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PRITAM SINGH Vs. STATE OF PUNJAB
|
August 9, 2006 |
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PRITAM SINGH Vs. STATE OF HARYANA
|
July 6, 2006 |
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PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 9, 2006 |
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PRITAM SINGH RAKHA RAM Vs. PRITAM SINGH BACHAN SINGH
|
October 27, 2006 |
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PRITHI SINGH Vs. COMMISSIONER AND SECRETARY TO GOVT OF HARYANA
|
May 18, 2006 |
|
PRITHVI SINGH Vs. PRITHVI SINGH
|
April 21, 2006 |
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PRITPAL KAUR Vs. KAMAL SINGH
|
March 27, 2006 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
July 5, 2006 |
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PRITPAL SINNGH Vs. STATE OF PUNJAB
|
February 9, 2006 |
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PRIVATE TRUST Vs. LAND ACQUISITION TRIBUNAL, LUDHIANA
|
May 2, 2006 |
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PRIYA SHARN Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM KAPURTHALA
|
April 20, 2006 |
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PROF Y L CHOPRA Vs. STATE OF PUNJAB
|
February 6, 2006 |
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PUBLIC GRIEVANCES ASSOCIATION Vs. UNION OF INDIA
|
March 23, 2006 |
|
PUBLIC SERVICE STATION Vs. UNION OF INDIA
|
July 4, 2006 |
|
PUNEET KUMAR KOHLI Vs. STATE OF PUNJAB
|
March 20, 2006 |
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PUNEET YADAV Vs. STATE OF HARYANA
|
August 29, 2006 |
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PUNJAB AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
|
November 2, 2006 |
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PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
January 18, 2006 |
|
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. CHANDER SHEKHAR
|
May 10, 2006 |
|
PUNJAB AND HARYANA HIGH COURT Vs. OM PARKASH CHAUDHARY
|
January 18, 2006 |
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PUNJAB BEARING INDUSTRIES LIMITED Vs. UNION OF INDIA
|
May 8, 2006 |
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PUNJAB COTTON FACTORIES & GINNERS ASSOCIATION Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
PUNJAB FINANCIAL CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
|
February 2, 2006 |
|
PUNJAB NATIONAL BANK Vs. R R BHARDWAJ
|
October 11, 2006 |
|
PUNJAB NATIONAL BANK Vs. JAWAHAR LAL WADEHRA
|
March 1, 2006 |
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PUNJAB NATIONAL BANK Vs. SWAYAM PARKAS
|
January 4, 2006 |
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PUNJAB NATIONAL BANK Vs. ANKUR SINGLA AND OTHERS
|
April 17, 2006 |
|
PUNJAB PUBLIC SERVICE COMMISSION Vs. RAJIV KUMAR GOYAL
|
January 29, 2006 |
|
PUNJAB ROADWAYS Vs. DHANNU RAM
|
July 28, 2006 |
|
PUNJAB SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
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PUNJAB SINGH RATHI Vs. STATE OF HARYANA
|
July 7, 2006 |
|
PUNJAB STATE Vs. V K SOOD AND COMPANY
|
February 1, 2006 |
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PUNJAB STATE Vs. BAKSHISH SINGH
|
November 13, 2006 |
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PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. GURMIT SINGH
|
February 1, 2006 |
|
PUNJAB STATE AND ANOTHER Vs. BALKAR SINGH
|
December 13, 2006 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. BANSAL RICE MILLS MOGA
|
April 24, 2006 |
|
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
October 18, 2006 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 13, 2006 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
October 24, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MUNICIPAL COMMITTEE, MANSA
|
January 11, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
December 15, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. RAILWAY BOARD
|
March 22, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GIYA INTERNATIONAL REGD
|
February 2, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. JAY BEE INDUSTRIES
|
February 2, 2006 |
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PUNJAB STATE ELECTRICITY BOARD Vs. DHIAN CHAND AND ANOTHER
|
November 22, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. KNAWAR VARINDER SINGH SANDHAR
|
January 17, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. GURMUKH SINGH
|
February 23, 2006 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. GURU NANAK AGRICULTURE ENGINEERING WORKS
|
December 22, 2006 |
|
PUNJAB STATE INDUSTRIAL DEV CORPN LTD Vs. ONKAR MAL MITTAL
|
April 19, 2006 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. PUNJAB NATIONAL FERTILIZERS AND CHEMICALS LIMITED IN
|
July 20, 2006 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. KIRAN SINGH
|
August 1, 2006 |
|
PUNJAB URBAN PLANING AND DEVLOPMENT AUTHORITY Vs. MANJIT SINGH
|
November 9, 2006 |
|
PUNJAB WAKF BOARD Vs. GURTEJ KAUR
|
November 10, 2006 |
|
PUNJAB WAKF BOARD Vs. MODEL PUBLIC SR. SEC. SCHOOL, SAMANA AND ANOTHER
|
August 7, 2006 |
|
PUNJAB WAKF BOARD AMBALA CANTT Vs. NAR SINGH
|
February 6, 2006 |
|
PUNJAB WATER SUPPLY AND SEWERAGE BOARD, HOSHIARPUR Vs. SATYA NARAIN AND ANOTHER
|
January 11, 2006 |
|
PUNSUP Vs. NARULA RICE LTD
|
March 28, 2006 |
|
PUNSUP Vs. NORTHERN HOUSING AND FOREST LTD
|
March 16, 2006 |
|
PURAN CHAND Vs. DEEPAK GOSAIN
|
August 8, 2006 |
|
PURAN CHAND Vs. PRESIDING OFFICER AND OTHERS
|
May 16, 2006 |
|
PURAN CHAND SARDANA Vs. PATIALA DISTRICT CO OPERATIVE MILK PRODUCERS UNIONS LTD
|
October 16, 2006 |
|
PURAN KAUR Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
May 9, 2006 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
March 17, 2006 |
|
PURI INTERNATIONAL (P) LTD Vs. DLF UNIVERSAL LTD
|
August 23, 2006 |
|
PURSHOTAM LAL BHARDWAJ Vs. STATE OF HARYANA
|
April 25, 2006 |
|
PURSHOTTAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 20, 2006 |
|
PUSHPA DEVI Vs. STATE OF HARYANA
|
July 18, 2006 |
|
PUSHPA DEVI Vs. STATE OF HARYANA
|
October 17, 2006 |
|
PUSHPINDER KUMAR Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
PYARE LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 14, 2006 |
|
PYARE LAL PAWAN KUMAR Vs. STATE OF HARYANA
|
February 22, 2006 |
|
R C PURI Vs. STATE OF PUNJAB AND ANOTHER
|
July 7, 2006 |
|
R D GUPTA Vs. UNION OF INDIA
|
July 7, 2006 |
|
R K INDUSTRIES PATRAN Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
R M MEHTA Vs. VIRENDER SINGH POONIA
|
March 16, 2006 |
|
R N SANGWAN Vs. STATE OF HARYANA
|
April 21, 2006 |
|
R S DYE HOUSE Vs. STATE
|
February 9, 2006 |
|
R S ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 3, 2006 |
|
R.D. GOYAL Vs. HARYANA STATE ELECTRICITY BOARD
|
July 19, 2006 |
|
R.K. GOEL Vs. DHARAM SINGH
|
November 1, 2006 |
|
R.K. JOSHI Vs. STATE OF HARYANA
|
December 18, 2006 |
|
R.P. PALIWAL Vs. CHAMPOL ENGINEERS PVT. LTD.
|
November 8, 2006 |
|
R.P. VASHISHT Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 5, 2006 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
April 26, 2006 |
|
RACHHPAL SINGH Vs. BALWANT KAUR
|
September 19, 2006 |
|
RACHHPAL SINGH Vs. JINDER KAUR
|
August 3, 2006 |
|
RACHHPAL SINGH Vs. HARSWARAN SINGH
|
August 7, 2006 |
|
RACHHPAL SINGH CHEEMA Vs. SHIV UPPAL
|
October 17, 2006 |
|
RACHITECH ENGINEERING PVT. LTD Vs. KUNDAN STEELS PVT. LIMITED
|
August 23, 2006 |
|
RACHITECH ENGINEERING PVT. LTD. Vs. KUNDAN STEEL PVT. LTD.
|
November 9, 2006 |
|
RACHNA AGGARWAL Vs. RAMJI SINGH
|
January 18, 2006 |
|
RADHA SWAMI BUS SERVICE Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
April 21, 2006 |
|
RADHE SHAM Vs. RAM SINGH
|
September 6, 2006 |
|
RADHEY SHAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
September 7, 2006 |
|
RADHEY SHAM Vs. JUGMINDER
|
April 25, 2006 |
|
RADHEY SHYAM Vs. STATE OF HARYANA AND ANOTHER
|
January 19, 2006 |
|
RAFIQ Vs. STATE OF HARYANA
|
April 3, 2006 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
RAGHBIR SINGH Vs. DEVENDER SINGH
|
February 28, 2006 |
|
RAGHBIR SINGH Vs. UTTAR HARYANA BILJI VITRAN NIGAM LTD. AND ANOTHER
|
April 17, 2006 |
|
RAGHBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
May 16, 2006 |
|
RAGHBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
RAGHUBIR SINGH Vs. BALDEV RAJ TALWAR
|
August 23, 2006 |
|
RAGHUBIR SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
July 18, 2006 |
|
RAGHVINDER Vs. STATE OF HARYANA
|
May 31, 2006 |
|
RAGI HIMMAT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 16, 2006 |
|
RAHUL SINGLA Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
RAINBOW DENIM LTD Vs. UNION OF INDIA
|
August 4, 2006 |
|
RAINBOW INK AND VARNISH MANUFACTURING COMPANY LIMITED Vs. ROLLATAINER LIMITED
|
March 16, 2006 |
|
RAJ BALBIR SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RAJ BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
RAJ KAMAL PRAKASHAN (P) LTD. Vs. RAMADHAR
|
July 12, 2006 |
|
RAJ KAUR Vs. PUNJAB FINANCIAL CORPORATION
|
February 15, 2006 |
|
RAJ KUMAR Vs. JYOTI
|
March 2, 2006 |
|
RAJ KUMAR Vs. UNION TERRITORY ADMINISTRATION
|
April 17, 2006 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
March 7, 2006 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
March 23, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
July 5, 2006 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 8, 2006 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 16, 2006 |
|
RAJ KUMAR Vs. OM PARKASH
|
August 4, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 2006 |
|
RAJ KUMAR Vs. DADU DAYAL TRUST
|
August 23, 2006 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
September 1, 2006 |
|
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
|
December 8, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
June 5, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
May 31, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
May 15, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
August 24, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
RAJ KUMAR Vs. RAJENDER
|
October 19, 2006 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
RAJ KUMAR Vs. HARDWARI
|
July 28, 2006 |
|
RAJ KUMAR Vs. RATI RAM
|
January 9, 2006 |
|
RAJ KUMAR AGGARWAL Vs. TODAR MAL
|
March 28, 2006 |
|
RAJ KUMAR AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
|
July 11, 2006 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 13, 2006 |
|
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
April 18, 2006 |
|
RAJ KUMAR SINDHU Vs. STATE OF HARYANA
|
March 2, 2006 |
|
RAJ KUMAR SIWACH Vs. CHAUDHARY DEVI LAL UNIVERSITY, SIRSA AND ANOTHER
|
September 21, 2006 |
|
RAJ KUMARI Vs. STATE OF HARYANA
|
March 3, 2006 |
|
RAJ KUMARI Vs. RAVINDER KUMAR
|
October 11, 2006 |
|
RAJ PAL Vs. DIRECTOR CONSOLIDATION
|
August 31, 2006 |
|
RAJ PAL Vs. STATE OF HARYANA
|
August 7, 2006 |
|
RAJ PAL SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
RAJ RANI Vs. STATE OF HARYANA
|
September 8, 2006 |
|
RAJ RANI Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
RAJ RANI Vs. RAMESH
|
February 14, 2006 |
|
RAJ RANI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 5, 2006 |
|
RAJ SINGH Vs. ANAND PAL
|
March 16, 2006 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
July 7, 2006 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
October 13, 2006 |
|
RAJ SINGH ALIAS RAJU Vs. STATE
|
February 10, 2006 |
|
RAJA RAM Vs. STATE OF HARYANA
|
October 27, 2006 |
|
RAJAN MEHTA Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
RAJAT JAITLY Vs. PUNJAB UNIVERSITY CHANDIGARH
|
April 28, 2006 |
|
RAJAT TANEJA Vs. HARMEETA SINGH
|
March 11, 2006 |
|
RAJBALA Vs. STATE OF HARYANA
|
March 9, 2006 |
|
RAJBIR Vs. STATE OF HARYANA
|
October 18, 2006 |
|
RAJBIR ALIAS RAJ SINGH Vs. KHEM CHAND
|
July 19, 2006 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
April 25, 2006 |
|
RAJBIR SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL NARNAUL
|
March 6, 2006 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
April 20, 2006 |
|
RAJBIR SINGH Vs. STATE
|
February 9, 2006 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
March 29, 2006 |
|
RAJBIR SINGH ALIAS LADI Vs. STATE
|
February 14, 2006 |
|
RAJDEEP KAUR Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
RAJEEV SHARMA Vs. UNION OF INDIA
|
March 20, 2006 |
|
RAJENDER KUMAR DALIP KUMAR JAIN Vs. SUBHASH CHANDER
|
September 7, 2006 |
|
RAJENDER SINGH ALIAS RAJINDER THAKUR Vs. STATE OF HARYANA
|
May 15, 2006 |
|
RAJENDRA KUMAR BELDAR Vs. STATE OF HARYANA
|
May 22, 2006 |
|
RAJESH Vs. STATE OF HARYANA
|
May 25, 2006 |
|
RAJESH AND COMPANY Vs. HARYANA FINANCIAL CORPORATION
|
August 21, 2006 |
|
RAJESH BHANDARI Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
RAJESH CHAWLA Vs. COMMISSIONER OF INCOME TAX
|
May 22, 2006 |
|
RAJESH GARG Vs. STATE OF HARYANA
|
April 19, 2006 |
|
RAJESH JAIN Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
May 22, 2006 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
April 20, 2006 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
March 21, 2006 |
|
RAJESH KUMAR Vs. NIHAL CHAND
|
December 15, 2006 |
|
RAJESH KUMAR Vs. JAGDISH PARSHAD
|
March 8, 2006 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
March 20, 2006 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 21, 2006 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
October 19, 2006 |
|
RAJESH KUMAR Vs. DES RAJ ARORA AND OTHERS
|
February 2, 2006 |
|
RAJESH KUMAR & ANR. Vs. GURNAM KAUR & ORS.
|
December 13, 2006 |
|
RAJESH KUMAR AGGARWAL Vs. RAM CHANDER
|
January 16, 2006 |
|
RAJESH KUMAR CHUG Vs. STATE OF HARYANA
|
April 27, 2006 |
|
RAJESH RAWAT Vs. KARAN SINGH DAGAR
|
March 23, 2006 |
|
RAJESHWARI Vs. UNION TERRITORY
|
July 17, 2006 |
|
RAJINDER Vs. STATE OF HARYANA
|
March 21, 2006 |
|
RAJINDER Vs. STATE OF HARYANA
|
September 7, 2006 |
|
RAJINDER Vs. RAM KISHAN
|
August 18, 2006 |
|
RAJINDER Vs. NAMARTA BAHAL
|
January 4, 2006 |
|
RAJINDER & CO Vs. CENTRAL BANK OF INDIA
|
July 7, 2006 |
|
RAJINDER ARORA Vs. UNION OF INDIA
|
July 13, 2006 |
|
RAJINDER KAUR Vs. DAJIT KAUR
|
March 28, 2006 |
|
RAJINDER KUMAR Vs. RAM SARUP
|
March 2, 2006 |
|
RAJINDER KUMAR Vs. NIRANJAN LAL
|
October 18, 2006 |
|
RAJINDER KUMAR Vs. RAJ KUMAR
|
November 13, 2006 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
April 25, 2006 |
|
RAJINDER KUMAR Vs. HARJINDER SINGH
|
March 30, 2006 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RAJINDER KUMAR ALIAS SONU Vs. STATE OF PUNJAB
|
April 18, 2006 |
|
RAJINDER KUMAR CHHIBBAR Vs. ASEEM BAKSHI
|
April 5, 2006 |
|
RAJINDER LAL Vs. GOPAL KRISHAN
|
March 31, 2006 |
|
RAJINDER LAL CAPOOR Vs. UCO BANK
|
July 11, 2006 |
|
RAJINDER PAL Vs. AJIT SINGH
|
March 2, 2006 |
|
RAJINDER PAL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
August 7, 2006 |
|
RAJINDER PARTAP GARG Vs. H.S. RANDHAWA
|
October 10, 2006 |
|
RAJINDER SINGH Vs. PIRTHI
|
November 17, 2006 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
RAJINDER SINGH Vs. D S GURU
|
March 16, 2006 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
RAJINDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 3, 2006 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
October 10, 2006 |
|
RAJINDER SINGH Vs. THAKUR DASS
|
October 30, 2006 |
|
RAJINDER SINGH AND ORS Vs. STATE OF HARYANA AND ORS
|
January 11, 2006 |
|
RAJINDER SINGH BAROKA Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
RAJINDRA & COMPANY Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
RAJIV KUMAR Vs. STATE OF HARYANA
|
March 7, 2006 |
|
RAJIV KUMAR Vs. BHAWANA GARG
|
February 28, 2006 |
|
RAJIV KUMAR Vs. STATE OF HARYANA
|
February 28, 2006 |
|
RAJIV KUMAR Vs. KANTA DEVI
|
October 27, 2006 |
|
RAJIV SHARMA ALIAS RAJU Vs. STATE OF HARYANA
|
March 2, 2006 |
|
RAJJO Vs. JAWAHAR SINGH
|
August 8, 2006 |
|
RAJKUMAR ALIAS RAJA Vs. STATE OF HARYANA
|
May 4, 2006 |
|
RAJNI Vs. STATE OF HARYANA
|
July 20, 2006 |
|
RAJNI Vs. STATE OF PUNJAB
|
March 10, 2006 |
|
RAJNI SHARMA Vs. STATE OF HARYANA
|
March 30, 2006 |
|
RAJNISH GUPTA Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
RAJNISH SEHGAL Vs. SURESH PAL & ORS.
|
December 11, 2006 |
|
RAJU Vs. SUKHWINDER SINGH
|
July 24, 2006 |
|
RAJU Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
November 6, 2006 |
|
RAJU Vs. UNION OF INDIA
|
April 21, 2006 |
|
RAJVIR SINGH Vs. SATPAL SINGH
|
October 13, 2006 |
|
RAJWANT KAUR Vs. UNION OF INDIA
|
July 4, 2006 |
|
RAJWANT KAUR Vs. TARSEM SINGH
|
October 30, 2006 |
|
RAJWINDER KAUR ALIAS JINDER Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
RAJWINDER SINGH Vs. AMARJIT KAUR
|
May 15, 2006 |
|
RAKESH Vs. STATE OF HARYANA
|
March 22, 2006 |
|
RAKESH Vs. STATE OF HARYANA
|
February 23, 2006 |
|
RAKESH Vs. DILAWAR SINGH
|
January 19, 2006 |
|
RAKESH Vs. STATE OF HARYANA
|
May 16, 2006 |
|
RAKESH ARORA Vs. STATE OF HARYANA
|
March 2, 2006 |
|
RAKESH GOYAL Vs. DEEPIKA GOYAL
|
February 15, 2006 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
July 4, 2006 |
|
RAKESH KUMAR Vs. HEMLATA
|
August 8, 2006 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
September 7, 2006 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
RAKESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 30, 2006 |
|
RAKESH KUMAR Vs. CHAIRMAN BOARD OF AYURVEDIC AND UNANI SYSTEM OF MEDICINES HARYANA
|
December 4, 2006 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
RAKESH KUMAR GARG Vs. ASHOK KUMAR GARG
|
March 31, 2006 |
|
RAKESH KUMAR SHARMA Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
RAKESH RANI Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
RAKESH REHANI ALIAS CAPT RAJU Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RAKESH VERMA Vs. GURBACHAN SINGH
|
October 28, 2006 |
|
RAKHI NAUTIYAL Vs. MOHIT NAUTIYAL
|
September 6, 2006 |
|
RAM AVTAR Vs. DAKSHIN HARYANA BIJLI VITARAN NIGAM LIMITED
|
February 21, 2006 |
|
RAM AVTAR Vs. SANJAY KUMAR
|
September 1, 2006 |
|
RAM BAHADUR Vs. KIRPAL SINGH
|
August 23, 2006 |
|
RAM BHAGAT Vs. HARYANA FINANCIAL CORPORATION
|
February 20, 2006 |
|
RAM CHAMELI Vs. MITTAR PAL
|
April 25, 2006 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
July 6, 2006 |
|
RAM CHANDER Vs. JHAJJAR CENTRAL COOPERATIVE BANK LTD
|
July 21, 2006 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
March 16, 2006 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
March 30, 2006 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
May 11, 2006 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
September 7, 2006 |
|
RAM CHANDER Vs. JAI KARAN
|
November 13, 2006 |
|
RAM CHANDER Vs. SATYAWAN
|
December 1, 2006 |
|
RAM CHANDER ROHILLA Vs. STATE OF HARYANA
|
September 29, 2006 |
|
RAM DAS Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RAM DASS Vs. UNION OF INDIA AND ORS.
|
May 4, 2006 |
|
RAM DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 4, 2006 |
|
RAM DHAN Vs. RAM DHARI
|
March 24, 2006 |
|
RAM DHAN Vs. STATE
|
February 10, 2006 |
|
RAM DHARI Vs. STATE OF HARYANA
|
March 29, 2006 |
|
RAM DIA Vs. STATE
|
February 10, 2006 |
|
RAM DIYA Vs. STATE OF HARYANA
|
October 13, 2006 |
|
RAM DIYA Vs. STATE OF HARYANA
|
May 26, 2006 |
|
RAM KALI DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
September 15, 2006 |
|
RAM KANWAR Vs. SATBIR SINGH
|
April 3, 2006 |
|
RAM KARAN ALIAS RODA Vs. STATE OF HARYANA
|
November 27, 2006 |
|
RAM KISAN Vs. RAM RATI
|
April 25, 2006 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
May 16, 2006 |
|
RAM KISHAN Vs. RAMESHWAR ALIAS SHAMSHER
|
February 14, 2006 |
|
RAM KISHAN Vs. GURDITTA
|
February 20, 2006 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
August 28, 2006 |
|
RAM KISHAN Vs. MOTI RAM
|
February 15, 2006 |
|
RAM KISHAN Vs. S L SONI DY GEN MANAGER
|
November 13, 2006 |
|
RAM KISHORE Vs. STATE OF HARYANA
|
May 9, 2006 |
|
RAM KISHORE GUPTA Vs. MUNSHI RAM
|
July 26, 2006 |
|
RAM KRISHAN Vs. STATE OF HARYANA
|
March 24, 2006 |
|
RAM KRISHANA SRIVASTAVA Vs. STATE OF HARYANA
|
October 19, 2006 |
|
RAM KUMAR Vs. VISHAL
|
October 16, 2006 |
|
RAM KUMAR Vs. RATTAN PARKASH
|
February 21, 2006 |
|
RAM KUMAR Vs. STATE OF PUNJAB
|
January 17, 2006 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
April 24, 2006 |
|
RAM KUMAR Vs. MADAN LAL TYAGI
|
July 28, 2006 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
May 25, 2006 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
May 17, 2006 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
July 3, 2006 |
|
RAM KUMAR Vs. K K KHANDELWAL
|
July 4, 2006 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
October 11, 2006 |
|
RAM KUMAR Vs. KAMLESH KUMARI
|
October 10, 2006 |
|
RAM KUMAR Vs. K S BHORIA, IAS
|
September 4, 2006 |
|
RAM KUMAR AND OTHERS Vs. UTTAR HARYANA BILJI VITRAN NIGAM LTD AND OTHERS
|
February 9, 2006 |
|
RAM KUMAR RANGER Vs. STATE OF HARYANA
|
April 27, 2006 |
|
RAM KUMAR, EX-CLERK Vs. HARYANA STATE
|
September 8, 2006 |
|
RAM LAL Vs. U H B V N LTD
|
September 15, 2006 |
|
RAM LAL Vs. HARYANA STATE SOCIAL WELFARE ADVISORY BOARD
|
October 17, 2006 |
|
RAM MEHAR Vs. UDMI RAM
|
January 4, 2006 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
May 15, 2006 |
|
RAM MEHAR Vs. KARAN SINGH
|
February 14, 2006 |
|
RAM MEHAR Vs. UNION OF INDIA
|
August 22, 2006 |
|
RAM MURTI Vs. STATE OF HARYANA
|
April 20, 2006 |
|
RAM NARAIN DUA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
September 21, 2006 |
|
RAM NATH Vs. RAVI RAJ DUDEJA
|
April 5, 2006 |
|
RAM NATH Vs. FINANCIAL COMMISSIONER, CO-OPERATION
|
May 1, 2006 |
|
RAM NATH PRASAD Vs. PRESIDING OFFICER LABOUR COURT LUDHIANA
|
March 28, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
March 30, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
April 18, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
May 9, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
May 26, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
September 7, 2006 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
September 5, 2006 |
|
RAM PAL Vs. AKKI DEVI @ SAVITARI DEVI
|
May 12, 2006 |
|
RAM PARSHAD Vs. O P LANGYAN
|
July 4, 2006 |
|
RAM PARSHAD Vs. LAND ACQUISITION COLLECTOR
|
March 6, 2006 |
|
RAM PARTAP Vs. KABUL DEVI
|
February 10, 2006 |
|
RAM PARTAP Vs. RADHEY SHYAM
|
September 13, 2006 |
|
RAM PARTAP OIL EXTRACTIONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 28, 2006 |
|
RAM PARTAP PURI Vs. RAJ KUMAR MITTAL
|
October 17, 2006 |
|
RAM PHAL ALIAS RAM PHOOL Vs. STATE OF HARYANA
|
May 18, 2006 |
|
RAM PURSHOTAM Vs. STATE OF HARYANA
|
February 23, 2006 |
|
RAM RACHHPAL JETHI Vs. NONE
|
August 7, 2006 |
|
RAM RATAN Vs. STATE OF HARYANA
|
July 18, 2006 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
May 1, 2006 |
|
RAM RATTAN Vs. GURDIAL SINGH
|
April 18, 2006 |
|
RAM SARAN Vs. DEEP KUMAR
|
August 11, 2006 |
|
RAM SARUP Vs. STATE OF HARYANA
|
March 31, 2006 |
|
RAM SARUP Vs. FATEH SINGH
|
March 27, 2006 |
|
RAM SARUP Vs. DARSHAN DEVI
|
February 6, 2006 |
|
RAM SARUP Vs. STATE OF HARYANA
|
October 13, 2006 |
|
RAM SARUP BHAMBHU Vs. STATE OF HARYANA
|
May 18, 2006 |
|
RAM SINGH Vs. PUNJAB STATE CO OP SUPPLY AND MARKETING FEDRATION LTD
|
July 25, 2006 |
|
RAM SINGH Vs. TEJINDER KAUR
|
August 4, 2006 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RAM SINGH Vs. GURU BAG CO-OP HOUSE BUILDING SOCIETY LTD
|
February 28, 2006 |
|
RAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2006 |
|
RAM SINGH Vs. SHIV NARAIN
|
February 14, 2006 |
|
RAM SINGH Vs. JOGINDER SINGH
|
February 8, 2006 |
|
RAM SINGH Vs. STATE OF HARYANA
|
April 26, 2006 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
RAM SINGH Vs. STATE OF HARYANA
|
August 31, 2006 |
|
RAMA RANI Vs. LOK NATH
|
February 20, 2006 |
|
RAMA SARUP Vs. STATE OF HARYANA
|
July 7, 2006 |
|
RAMEHAR Vs. BALWAN SINGH
|
March 17, 2006 |
|
RAMESH Vs. STATE
|
February 16, 2006 |
|
RAMESH Vs. STATE OF HARYANA
|
April 5, 2006 |
|
RAMESH BOOK DEPOT Vs. CENTRAL BANK OF INDIA
|
March 22, 2006 |
|
RAMESH CHAND Vs. JAI BHAGWAN SINGH
|
July 17, 2006 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
September 22, 2006 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
October 17, 2006 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
March 24, 2006 |
|
RAMESH CHAND SHARMA Vs. COMMISSIONER
|
May 12, 2006 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
May 15, 2006 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
August 1, 2006 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
November 16, 2006 |
|
RAMESH CHANDER Vs. HARYANA STATE COOPERATIVE SUPPLY
|
October 19, 2006 |
|
RAMESH CHANDER BANSAL Vs. R S GUJRAL
|
October 30, 2006 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
October 19, 2006 |
|
RAMESH KUMAR Vs. KAMAL DEEP BHUTANI
|
May 19, 2006 |
|
RAMESH KUMAR Vs. GURCHARAN SINGH AND OTHERS
|
July 13, 2006 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
July 17, 2006 |
|
RAMESH KUMAR Vs. SECRETARY TRANSPORT PUNJAB
|
April 18, 2006 |
|
RAMESH KUMAR Vs. VINOD KUMAR
|
February 28, 2006 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
August 31, 2006 |
|
RAMESH LAL GOYAL Vs. STATE OF PUNJAB
|
August 10, 2006 |
|
RAMESH MAHAJAN Vs. SARWAN KUMAR
|
July 20, 2006 |
|
RAMESH SINGH Vs. STATE OF HARYANA
|
February 20, 2006 |
|
RAMESHWAR DASS Vs. STATE OF HARYANA
|
July 17, 2006 |
|
RAMESHWAR DASS DHIMAN Vs. STATE OF HARYANA
|
March 21, 2006 |
|
RAMINDER KAUR Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
RAMINDER SINGH JOHAL Vs. MEENAKASHI JOHAL
|
May 11, 2006 |
|
RAMINDERJIT SINGH Vs. STATE
|
February 16, 2006 |
|
RAMJI DASS Vs. KAMLA RANI
|
March 3, 2006 |
|
RAMNEEK KAUR Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
RAMPHAL Vs. STATE OF HARYANA
|
April 18, 2006 |
|
RAMPHAL Vs. STATE OF HARYANA AND OTHERS
|
September 28, 2006 |
|
RAMPHAL SINGH Vs. R N PRASHER
|
February 28, 2006 |
|
RAMVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2006 |
|
RAN SINGH Vs. RANBIR SINGH
|
March 16, 2006 |
|
RANA SINGH Vs. COMMISSIONER
|
December 8, 2006 |
|
RANBAXY HOLDING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2006 |
|
RANBEER KAUR Vs. STATE OF HARYANA
|
July 20, 2006 |
|
RANBIR Vs. STATE OF HARYANA
|
February 21, 2006 |
|
RANBIR Vs. DIRECTOR CONSOLIDATION HARYANA
|
September 1, 2006 |
|
RANBIR @ FAUJI Vs. STATE OF HARYANA
|
July 11, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
August 29, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
May 25, 2006 |
|
RANBIR SINGH Vs. SATINDER KAUR MANN
|
May 23, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
July 6, 2006 |
|
RANBIR SINGH Vs. RAN SINGH
|
January 17, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
November 13, 2006 |
|
RANBIR SINGH Vs. SATINDER KAUR MANN
|
May 30, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
September 14, 2006 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 28, 2006 |
|
RANDEEP SHARMA Vs. STATE OF PUNJAB
|
March 3, 2006 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
February 24, 2006 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
April 27, 2006 |
|
RANDHIR SINGH Vs. HAR SARUP
|
July 14, 2006 |
|
RANI Vs. STATE OF HARYANA
|
October 13, 2006 |
|
RANI Vs. KAUSHALYA DEVI
|
November 22, 2006 |
|
RANI DEVI Vs. RAI SINGH
|
August 28, 2006 |
|
RANI HEMLATA Vs. DALIP SINGH
|
February 22, 2006 |
|
RANI KAUR Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
RANI ZAHIR AHMED Vs. STATE OF HARYANA
|
February 1, 2006 |
|
RANJEET Vs. STATE OF U T CHANDIGARH
|
February 27, 2006 |
|
RANJEET SINGH Vs. STATE OF PUNJAB
|
August 8, 2006 |
|
RANJIT Vs. MOHINDER
|
August 31, 2006 |
|
RANJIT KAUR Vs. SURJIT KAUR
|
April 18, 2006 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
April 27, 2006 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
March 8, 2006 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
RANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 14, 2006 |
|
RANJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 11, 2006 |
|
RANJIT KAUR Vs. CHHINDERPAL SINGH
|
September 22, 2006 |
|
RANJIT RICE MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION LIMITED
|
February 20, 2006 |
|
RANJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
January 16, 2006 |
|
RANJIT SINGH Vs. SURINDER KAUR
|
February 21, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
April 3, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
July 3, 2006 |
|
RANJIT SINGH Vs. SURINDER KAUR
|
May 17, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
RANJIT SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
|
July 13, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 31, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
September 7, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
June 7, 2006 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
RANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2006 |
|
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
RANJODH SINGH Vs. STATE OF HARYANA
|
May 18, 2006 |
|
RANO Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
RASHAM KAUR Vs. KARNAIL SINGH
|
March 16, 2006 |
|
RASHID AHMAD Vs. KAMALUDEEN
|
October 18, 2006 |
|
RASSAL SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
RATI RAM Vs. SARDAR SINGH
|
February 27, 2006 |
|
RATNI DEVI Vs. CHANKANDA RAM
|
December 6, 2006 |
|
RATTAN CHAND Vs. STATE OF PUNJAB
|
February 15, 2006 |
|
RATTAN CHAND Vs. P RAGHVENDRA RAO
|
November 13, 2006 |
|
RATTAN LAL Vs. TEJ BHAN
|
April 24, 2006 |
|
RATTAN LAL SHARMA Vs. HARYANA STATE
|
February 23, 2006 |
|
RATTAN SINGH Vs. GURDASS RAM
|
February 27, 2006 |
|
RATTAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
March 3, 2006 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
RATTAN SINGH Vs. PARKASH SINGH
|
March 7, 2006 |
|
RATTAN SINGH Vs. IQBAL SINGH
|
August 3, 2006 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
April 28, 2006 |
|
RATTAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 3, 2006 |
|
RATTAN SINGH AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
|
September 19, 2006 |
|
RATTAN SINGH SANDHU Vs. PUNJAB & SIND BANK AND ANOTHER
|
October 18, 2006 |
|
RAVDEEP KAUR Vs. STATE OF PUNJAB
|
May 31, 2006 |
|
RAVEL SINGH Vs. DARSHAN LAL
|
September 13, 2006 |
|
RAVEL SINGH RANDHAWA Vs. UNION OF INDIA
|
July 4, 2006 |
|
RAVI CHARAN SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
RAVI KARAN SINGH Vs. BABA FARID UNIVERSITY
|
August 24, 2006 |
|
RAVI ORGANICS LTD Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
RAVINDER Vs. SECRETARY TO GOVERNMENT PUNJAB
|
March 17, 2006 |
|
RAVINDER Vs. SUBHASH CHAND
|
January 25, 2006 |
|
RAVINDER KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 9, 2006 |
|
RAVINDER KUMAR Vs. LABOUR COURT PATIALA
|
May 16, 2006 |
|
RAVINDER KUMAR Vs. NARINDER KUMAR
|
December 1, 2006 |
|
RAVINDER KUMAR DHALL Vs. CHANDIGARH HOUSING BOARD
|
August 22, 2006 |
|
RAVINDER KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 4, 2006 |
|
RAVINDER PAUL MOHINDRA Vs. GURBACHAN SINGH
|
May 31, 2006 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
RAVINDER SINGH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
March 23, 2006 |
|
RAVINDER SINGH Vs. STATE OF HARYANA
|
March 27, 2006 |
|
RAVINDER SINGH Vs. SATPAL SINGH BEDI AND ANOTHER
|
July 20, 2006 |
|
RAVINDER SINGH Vs. POWER HOUSE SPORTS INTERNATIONAL
|
October 17, 2006 |
|
RAVINDRA KAUR Vs. ROOP LAL
|
August 2, 2006 |
|
RAVISH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
|
December 4, 2006 |
|
REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PITAMBER JOSHI
|
September 1, 2006 |
|
REGULAR TRADERS Vs. STATE OF PUNJAB AND ORS
|
April 25, 2006 |
|
REKHA ALIAS ANUPAMA Vs. STATE OF PUNJAB
|
July 13, 2006 |
|
REKHA KUMARI Vs. UNION OF INDIA
|
March 17, 2006 |
|
RELAXY ICE CREAM Vs. CITIZEN URBAN CO OP BANK LTD
|
May 15, 2006 |
|
RENU Vs. STATE OF HARYANA
|
May 8, 2006 |
|
RENU Vs. PREM SUNDER
|
January 20, 2006 |
|
RENU BALA Vs. ASHOK KUMAR SACHDEVA
|
August 3, 2006 |
|
RENU CHAUDHARY Vs. HINDUSTAN PETROLEUM CORPORATION
|
November 15, 2006 |
|
RENU SHARMA Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
RESHAM SINGH Vs. CHIEF SECRETARY TO GOVERNMENT
|
April 18, 2006 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
January 6, 2006 |
|
RESHAM SINGH ALIAS PAPPU Vs. STATE OF HARYANA
|
September 7, 2006 |
|
RESHAM SINGH PANDHER Vs. TEJINDER KAUR
|
July 20, 2006 |
|
RESHMA Vs. STATE OF PUNJAB
|
November 30, 2006 |
|
RIKHI RAM Vs. LAND ACQUISITION COLLECTOR-CUM-SUB DIVISIONAL MAGISTRATE
|
February 2, 2006 |
|
RISHAL SINGH Vs. STATE OF HARYANA
|
March 1, 2006 |
|
RISHI ALIAS BALLU Vs. STATE OF HARYANA
|
March 6, 2006 |
|
RISHI MARKANDA COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT CONTROLLER
|
October 12, 2006 |
|
RISHI PAL AGGARWAL Vs. VED PARKASH
|
March 22, 2006 |
|
RISHI RAM Vs. STATE OF HARYANA
|
August 31, 2006 |
|
RISHIPAL Vs. STATE OF HARYANA
|
August 8, 2006 |
|
RITU DHAWAN Vs. UNION TERRITORY OF CHANDIGARH
|
October 10, 2006 |
|
RK MACHINE TOOLS LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
|
August 25, 2006 |
|
ROADMASTER INDUSTRIES OF INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 2006 |
|
ROHINI SHARMA Vs. SATYA SHARMA
|
September 7, 2006 |
|
ROHTAN SINGH Vs. STATE
|
February 16, 2006 |
|
ROHTAS Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
ROHTASH Vs. BABLI
|
January 20, 2006 |
|
ROHTASH Vs. STATE OF HARYANA
|
March 21, 2006 |
|
ROHTASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2006 |
|
ROLAND RUBBER CO LTD Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
ROOP CHAND AND OTHERS - Vs. STATE OF HARYANA AND ANOTHER
|
September 28, 2006 |
|
ROOP LAL Vs. RAGHUBIR CHAND
|
October 16, 2006 |
|
ROOP NAGAR ROYALTY COMPANY Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
ROOP SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER
|
October 28, 2006 |
|
ROOP SINGH Vs. DEPUTY COMMISSIONER AND OTHERS
|
July 17, 2006 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
ROOP SINGH Vs. UNION OF INDIA
|
May 22, 2006 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
October 12, 2006 |
|
ROSHAN LAL Vs. SITAL DASS
|
January 9, 2006 |
|
ROSHAN LAL Vs. PREM NATH JANGRA AND OTHERS
|
January 13, 2006 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
July 28, 2006 |
|
ROSHANI Vs. KARTAR SINGH
|
February 6, 2006 |
|
ROSHANI DEVI Vs. STATE OF HARYANA
|
October 11, 2006 |
|
ROSHNI DEVI Vs. JAGJIWAN SINGH MAKHA
|
July 17, 2006 |
|
ROSHNI DEVI Vs. BHARAT SANCHAR NIGAM LTD
|
May 4, 2006 |
|
ROYAL INDUSTRIES LTD Vs. UNION OF INDIA
|
July 4, 2006 |
|
ROZE KHAN Vs. STATE OF HARYANA
|
July 14, 2006 |
|
RUBESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 22, 2006 |
|
RUCHI RAJPUROHIT Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
September 21, 2006 |
|
RUKWINDER SINGH Vs. FINANCIAL COMMISSIONER
|
February 21, 2006 |
|
RULDU RAM Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
RUPENDER SINGH Vs. STATE OF HARYANA
|
April 28, 2006 |
|
RUPINDER KAUR Vs. STATE OF HARYANA
|
May 25, 2006 |
|
RUPINDER KAUR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
July 12, 2006 |
|
RUPINDER SINGH Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
RUPINDER SINGH GAREWAL Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
RURA RAM Vs. KRISHAN KUMAR
|
March 7, 2006 |
|
RUSTOM Vs. RAMZAN ALIAS RAMZANI
|
March 21, 2006 |
|
S AMRITPAL SINGH NAKAI Vs. CHANDIGARH ADMINISTRATION
|
July 18, 2006 |
|
S BHAGWANT SINGH MEMORIAL EDUCATION SOCIETY Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
S C MANCHANDA Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
S E OPERATION CIRCLE HSEB Vs. CHARAN DASS
|
May 15, 2006 |
|
S GOBIND SINGH Vs. KESHO RAM
|
December 29, 2006 |
|
S HARJIT SINGH Vs. STATE OF PUNJAB
|
January 25, 2006 |
|
S I JAGMINDER SINGH Vs. STATE OF HARYANA
|
May 1, 2006 |
|
S K JAIN Vs. VARDHMAN PROPERTIES AND INVESTMENT LIMITED
|
September 1, 2006 |
|
S K SAREEN Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
S K SUMAN Vs. STATE OF PUNJAB
|
July 19, 2006 |
|
S M KHAN Vs. LEELA DEVI CHAUHAN
|
November 16, 2006 |
|
S N SARDANA Vs. MAHINDER SINGH
|
October 17, 2006 |
|
S P SETHI Vs. R R GULATI
|
May 24, 2006 |
|
S S SANDHU Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
S S SODHI Vs. CHANDER VIKAS
|
August 11, 2006 |
|
S. HARJIT SINGH Vs. STATE OF PUNJAB
|
January 25, 2006 |
|
S. PALPINDER SINGH SANDHU Vs. ATMA RAM
|
July 11, 2006 |
|
S.I. PIARA SINGH Vs. JAGTAR SINGH
|
April 5, 2006 |
|
S.P. GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 7, 2006 |
|
S.S. ANSARI Vs. ANSAL PROPERTIES AND INDS. LTD
|
September 5, 2006 |
|
SABDIL Vs. STATE OF HARYANA
|
February 22, 2006 |
|
SABRULLAH Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
November 2, 2006 |
|
SACHDEVA RICE AND GENERAL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
|
February 20, 2006 |
|
SACHU SHARMA Vs. AMARDEEP SINGH
|
February 7, 2006 |
|
SADA RAM ALIAS CHHOTU Vs. GIAN KAUR
|
March 23, 2006 |
|
SADHA SINGH Vs. SUKHWINDER SINGH
|
February 21, 2006 |
|
SADHA SINGH Vs. AMARJIT KAUR
|
March 3, 2006 |
|
SADHU Vs. KRISHNA DEVITL
|
January 6, 2006 |
|
SADHU Vs. SMT. KRISHNA DEVI
|
January 6, 2006 |
|
SADHU RAM Vs. INDER KUMAR GUJRAL
|
October 17, 2006 |
|
SADHU RAM Vs. SAWAN RAM
|
March 20, 2006 |
|
SADHU RAM Vs. STATE OF HARYANA
|
July 6, 2006 |
|
SADHU RAM SARUP CHAND JAIN Vs. STATE OF HARYANA
|
February 22, 2006 |
|
SADHU RAM VERMA Vs. PAWAN KUMAR
|
February 15, 2006 |
|
SADHU SINGH Vs. THAKARDAWARA BHAGWAN NARAINJI
|
August 1, 2006 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
August 18, 2006 |
|
SADHU SINGH Vs. JAGIR SINGH
|
January 20, 2006 |
|
SADHU SINGH Vs. PIARE LAL
|
May 9, 2006 |
|
SADHU SINGH GURDEEP SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SAGRI FROZEN FOODS Vs. HARYANA FINANCIAL CORPORATION
|
May 11, 2006 |
|
SAHAB RAM Vs. FINANCIAL COMMISSIONER HARYANA AND ORS
|
November 30, 2006 |
|
SAHIB KAUR Vs. SUKHBIR SINGH
|
May 25, 2006 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SAHID Vs. STATE OF HARYANA
|
March 28, 2006 |
|
SAHNI STRIPS AND WIRES PVT LTD Vs. UNION OF INDIA
|
March 2, 2006 |
|
SAIN DIN Vs. PUNJAB WAKF BOARD
|
October 26, 2006 |
|
SAINT PAULS EDUCATIONAL RELIGIOUS AND CHARITABLE SOCIETY Vs. GURINDER SINGH
|
February 2, 2006 |
|
SAISH KUMAR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SAJJAN SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
September 6, 2006 |
|
SAKATTAR SINGH Vs. PRESIDING OFFICER CENTRAL LABOUR COURT
|
May 9, 2006 |
|
SAKUMBAHARA Vs. PUNJAB NATIONAL BANK
|
February 28, 2006 |
|
SALMAN ALIAS SALLU Vs. STATE OF HARYANA
|
October 10, 2006 |
|
SALOCHNA Vs. GIAN DEVI
|
March 7, 2006 |
|
SALUJA FABRICS Vs. COMMISSIONER OF CUSTOMS
|
May 4, 2006 |
|
SALWAN PROPERTIES PVT LTD Vs. GIAN CHAND
|
October 26, 2006 |
|
SAMAR SINGH Vs. STATE OF HARYANA
|
August 23, 2006 |
|
SAMARJIT KAUR Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
SAMARJIT SINGH Vs. TEJINDER KAUR
|
October 17, 2006 |
|
SAMCHANA CO-OP L&C SOCIETY LTD Vs. EXECUTIVE ENGINEER
|
February 15, 2006 |
|
SAMEENA Vs. STATE OF HARYANA
|
March 27, 2006 |
|
SAMEER KALRA Vs. STATE OF PUNJAB
|
March 7, 2006 |
|
SAMERJIT SINGH & ORS Vs. STATE OF PUNJAB & ORS
|
February 8, 2006 |
|
SAMIR Vs. ROSHAN PURI
|
January 6, 2006 |
|
SAMPAT SINGH Vs. RAJA RAM
|
August 2, 2006 |
|
SAMPSON SIDHU Vs. STATE OF PUNJAB
|
May 29, 2006 |
|
SAMPURAN SINGH Vs. UNION TERRITORY, CHANDIGHARH
|
May 11, 2006 |
|
SAMRAT KAUSHIK Vs. STATE OF HARYANA
|
August 28, 2006 |
|
SAMUNDER SINGH AND OTHERS Vs. PHOOL SINGH AND OTHERS
|
September 15, 2006 |
|
SANATAN DHARAM GIRLS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 3, 2006 |
|
SANATAN DHARAM SABHA Vs. SWAMI RAMA NAND
|
September 6, 2006 |
|
SANDEEP Vs. STATE
|
February 17, 2006 |
|
SANDEEP Vs. STATE OF HARYANA
|
May 8, 2006 |
|
SANDEEP CHAUDHARY Vs. STATE OF HARYANA
|
February 22, 2006 |
|
SANDEEP KAJLA Vs. STATE OF HARYANA
|
October 17, 2006 |
|
SANDEEP KAPOOR Vs. STATE OF HARYANA
|
July 14, 2006 |
|
SANDEEP KAUR AND OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
May 24, 2006 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2006 |
|
SANDEEP KUMAR GARG & CO. Vs. INCOME TAX OFFICER
|
May 4, 2006 |
|
SANDEEP KUMAR SHARMA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
SANDEEP RATHI AND OTHERS Vs. JOGA SINGH PAL AND OTHERS
|
August 2, 2006 |
|
SANDEEP SAHNI Vs. STATE
|
February 16, 2006 |
|
SANDEEP SHARMA Vs. STATE OF HARYANA
|
July 17, 2006 |
|
SANDEEP SINGH Vs. STATE
|
February 9, 2006 |
|
SANDEEP SINGH Vs. STATE
|
February 14, 2006 |
|
SANDEEP SINGH Vs. U.T., CHANDIGARH
|
July 4, 2006 |
|
SANDEEP SINGH MATHAROO Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
SANDHU Vs. GURNAM SINGH
|
February 15, 2006 |
|
SANGITA ALIAS GEETA Vs. STATE OF HARYANA
|
July 14, 2006 |
|
SANGRUR VANASPATI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2006 |
|
SANJAY AGGARWAL Vs. STATE OF PUNJAB
|
May 23, 2006 |
|
SANJAY BABU Vs. M/S DELCON TEXTILES PVT. LIMITED AND ANOTHER
|
February 14, 2006 |
|
SANJAY GANDHI MEMORIAL Vs. VIRENDER KUMAR
|
November 6, 2006 |
|
SANJAY KHANNA Vs. STATE OF HARYANA
|
September 7, 2006 |
|
SANJAY KUMAR Vs. MUNICIPAL COMMITTEE, BARWALA
|
September 5, 2006 |
|
SANJAY KUMAR Vs. MANU DUTT
|
October 12, 2006 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
January 9, 2006 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
May 22, 2006 |
|
SANJAY KUMAR Vs. STATE OF PUNJAB
|
July 20, 2006 |
|
SANJAY KUMAR Vs. RAMAUTAR SINGH YADAV
|
October 12, 2006 |
|
SANJAY KUMAR Vs. MANAGING COMMITTEE, SETH JAI PARKASH, MUKAND LAL INSTITUTE OF ENGINEERING AND TECHNOLOGY, RADAUR
|
October 12, 2006 |
|
SANJEEV ALIAS SANDEEP Vs. STATE OF HARYANA
|
October 16, 2006 |
|
SANJEEV JAITLY Vs. STATE OF HARYANA
|
October 9, 2006 |
|
SANJEEV KUMAR Vs. SUMER CHAND
|
November 20, 2006 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
July 14, 2006 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
May 2, 2006 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB & OTHERS
|
May 23, 2006 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
November 3, 2006 |
|
SANJEEV KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 7, 2006 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2006 |
|
SANJEEV KUMAR PANDHI Vs. COMMISSIONER OF INCOME TAX
|
October 10, 2006 |
|
SANJEEV KUMAR SHARMA Vs. STATE OF PUNJAB
|
April 26, 2006 |
|
SANJHI RAM Vs. AJIT SINGH
|
July 25, 2006 |
|
SANJIV KUMAR Vs. STATE OF PUNJAB
|
October 11, 2006 |
|
SANJIV KUMAR Vs. STATE OF HARYANA
|
November 29, 2006 |
|
SANJYA DEVI Vs. STATE OF HARYANA
|
July 3, 2006 |
|
SANKESHWAR HOSIERY INDUSTRY Vs. STATE OF PUNJAB
|
August 18, 2006 |
|
SANT BABA DARSHAN SINGH SEWAK BABA KHARAK SINGH Vs. SCHOOL BEERH BABA BUDHA SAHIB
|
January 13, 2006 |
|
SANT FINANCE COMPANY Vs. DARSHAN SINGH
|
August 17, 2006 |
|
SANT LAL Vs. PANJAB UNIVERSITY
|
May 18, 2006 |
|
SANT LAL Vs. STATE OF HARYANA
|
May 1, 2006 |
|
SANT LAL Vs. SANJAY YADAV
|
September 13, 2006 |
|
SANT RAM Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
SANT RAM Vs. BRIJ MOHAN KAURA
|
January 17, 2006 |
|
SANT RAM Vs. RAJ BHARDWAJ
|
August 2, 2006 |
|
SANT RAM Vs. D H B V N L
|
September 12, 2006 |
|
SANT RAM BHATIA Vs. STATE BANK OF PATIALA
|
September 11, 2006 |
|
SANT RAM MUNISH KUMAR Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
SANT SINGH Vs. DALJIT KAUR
|
February 27, 2006 |
|
SANTA SINGH Vs. BINDER SINGH
|
March 29, 2006 |
|
SANTI Vs. RACHPAL SINGH
|
February 20, 2006 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
April 27, 2006 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
November 21, 2006 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
January 30, 2006 |
|
SANTOKH SINGH Vs. HARCHARAN SINGH
|
January 4, 2006 |
|
SANTOKH SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
|
May 5, 2006 |
|
SANTOSH Vs. JAGAT RAM
|
February 21, 2006 |
|
SANTOSH Vs. SARSWATI DEVI
|
April 21, 2006 |
|
SANTOSH Vs. VINOD
|
July 4, 2006 |
|
SANTOSH BALA Vs. STATE OF HARYANA
|
May 12, 2006 |
|
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 22, 2006 |
|
SANTOSH DEVI Vs. STATE OF HARYANA
|
October 19, 2006 |
|
SANTOSH DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
September 15, 2006 |
|
SANTOSH JOHAR Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
SANTOSH KAUR Vs. GENERAL PUBLIC
|
August 25, 2006 |
|
SANTOSH KUMARI Vs. K.K. KHANDEWAL
|
February 17, 2006 |
|
SANTOSH KUMARI Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
SANTOSH KUMARI Vs. MADAN LAL
|
September 13, 2006 |
|
SANTOSH KUMARI Vs. STATE OF HARYANA AND OTHERS
|
October 18, 2006 |
|
SANTOSH MALHOTRA Vs. RAMAN AHUJA
|
January 16, 2006 |
|
SANTOSH RANI Vs. STATE
|
February 14, 2006 |
|
SANTOSH SINGH Vs. AMAR KAUR
|
April 21, 2006 |
|
SANTOSH SONI Vs. STATE OF HARYANA
|
May 9, 2006 |
|
SANWAR MAL Vs. MANI RAM
|
September 21, 2006 |
|
SANWARIA GIRDHARI VATS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
October 10, 2006 |
|
SAPNA GUPTA Vs. STATE OF HARYANA
|
May 12, 2006 |
|
SARABJEET SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
February 16, 2006 |
|
SARABJIT CHOPRA Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
SARABJIT KAUR Vs. NATHA SINGH
|
February 15, 2006 |
|
SARABJIT KAUR Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
SARABJIT KAUR Vs. SATE OF PUNJAB AND ORS.
|
July 3, 2006 |
|
SARABJIT SINGH ALIAS SABHA Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SARBAN SINGH Vs. STATE OF PUNJAB
|
March 8, 2006 |
|
SARBATI Vs. ANIL KUMAR
|
January 4, 2006 |
|
SARBJIT SINGH Vs. PANCHAYAT SAMITI
|
March 6, 2006 |
|
SARDA SOLVENT EXTRACTIONS PVT LTD Vs. HARYANA FINANCIAL CORPORATION
|
August 1, 2006 |
|
SARDAR SINGH Vs. SHEKHAR DUTTA
|
March 16, 2006 |
|
SARDARI LAL Vs. NANAK CHAND
|
July 7, 2006 |
|
SARDARI LAL Vs. NANAK CHAND SON OF GURDIAL
|
March 7, 2006 |
|
SARDOOL SINGH Vs. FINANCIAL COMMISSIONER
|
December 4, 2006 |
|
SARHO DEVI Vs. MADAN LAL
|
July 5, 2006 |
|
SARJIT KAUR Vs. BHAGAT SINGH
|
March 2, 2006 |
|
SARLA DEVI Vs. ASHOK KUMAR
|
February 28, 2006 |
|
SARLA DEVI Vs. HUKAM CHAND
|
April 26, 2006 |
|
SARNAM SINGH Vs. STATE OF HARYANA
|
August 31, 2006 |
|
SAROJ Vs. CHHOTU RAM
|
July 28, 2006 |
|
SAROJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 6, 2006 |
|
SAROJ Vs. STATE OF HARYANA
|
August 18, 2006 |
|
SAROJ BALA Vs. MAN SINGH
|
February 22, 2006 |
|
SAROJ GANGAHAR WIDOW OF SH DINESH GANGAHAR Vs. BISHAN DASS
|
August 10, 2006 |
|
SAROJ RANI Vs. STATE OF HARYANA
|
May 8, 2006 |
|
SARUP SINGH Vs. STATE OF HARYANA
|
April 25, 2006 |
|
SARUP SINGH Vs. A S DOGRA
|
March 16, 2006 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
January 17, 2006 |
|
SARUPA Vs. PUNJAB NATIONAL BANK AND ANR.
|
April 25, 2006 |
|
SARUPTI DEVI Vs. UNION OF INDIA
|
March 30, 2006 |
|
SARVANJIT SINGH Vs. DARSHANA RANI ALIAS DARSHANA KUMARI
|
February 20, 2006 |
|
SARWAN KUMAR Vs. BALBIR SINGH
|
August 10, 2006 |
|
SARWAN RAM Vs. STATE OF PUNJAB
|
May 24, 2006 |
|
SARWAN SINGH Vs. SUKHDEV SINGH
|
September 1, 2006 |
|
SARWAN SINGH Vs. ASHWANI KUMAR
|
August 21, 2006 |
|
SARWAN SINGH Vs. NARANJAN SINGH
|
January 31, 2006 |
|
SARWAN SINGH Vs. JAGIR KAUR
|
February 27, 2006 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
SAT KARTAR ICE AND GENERAL MILLS Vs. PUNJAB FINANCIAL CORPORATION
|
December 22, 2006 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
May 16, 2006 |
|
SAT PAL Vs. MAINA DEVI
|
February 28, 2006 |
|
SAT PAL Vs. BHAJAN LAL
|
February 21, 2006 |
|
SAT PAL Vs. OM PARKASH
|
December 8, 2006 |
|
SAT PAL Vs. SECRETARY HEALTH AND FAMILY WELFARE
|
October 19, 2006 |
|
SAT PAL BEHAL Vs. KAMLA RANI ALIAS KAMLESH RANI
|
July 21, 2006 |
|
SAT PAL JOSHI Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
SAT PARKASH Vs. STATE OF HARYANA
|
September 13, 2006 |
|
SAT PARKASH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SATBIR Vs. STATE OF HARYANA
|
August 24, 2006 |
|
SATBIR HUSSAIN Vs. RAJ KALI
|
July 12, 2006 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
May 9, 2006 |
|
SATBIR SINGH Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD
|
April 25, 2006 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
March 23, 2006 |
|
SATBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2006 |
|
SATE RAM Vs. PURAN ALIAS DONI
|
October 30, 2006 |
|
SATGURU OIL MILLS Vs. SUNDER MAL HARI CHAND
|
May 18, 2006 |
|
SATINDER KUMAR Vs. STATE OF PUNJAB
|
February 22, 2006 |
|
SATINDER KUMAR Vs. GARGI DEVI
|
March 3, 2006 |
|
SATINDER KUMAR Vs. STATE OF PUNJAB
|
March 1, 2006 |
|
SATINDER PAL SINGH SIBIA Vs. UNION OF INDIA
|
March 7, 2006 |
|
SATINDER SINGH ALIAS MITHI Vs. STATE OF PUNJAB
|
October 26, 2006 |
|
SATISH Vs. STATE OF HARYANA
|
October 16, 2006 |
|
SATISH Vs. STATE
|
February 16, 2006 |
|
SATISH BANSAL Vs. GULSHAN GULATI
|
February 7, 2006 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
February 21, 2006 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
March 30, 2006 |
|
SATISH KUMAR Vs. JAGIR SINGH
|
May 18, 2006 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
SATISH KUMAR Vs. BALDEV RAJ
|
May 8, 2006 |
|
SATISH KUMAR Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
May 15, 2006 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
August 8, 2006 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
October 13, 2006 |
|
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 30, 2006 |
|
SATISH KUMAR SETH Vs. DEV RAJ
|
October 23, 2006 |
|
SATISH KUMAR SHARMA Vs. STATE OF HARYANA
|
October 19, 2006 |
|
SATISH KUMAR SHARMA Vs. HUDA
|
March 27, 2006 |
|
SATISH SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 29, 2006 |
|
SATISH THAPAR Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
SATJIT KAUR Vs. STATE OF PUNJAB
|
March 30, 2006 |
|
SATNAM Vs. STATE OF HARYANA
|
February 28, 2006 |
|
SATNAM CHANNAN Vs. DARSHAN SINGH
|
February 28, 2006 |
|
SATNAM SINGH Vs. HARNEK SINGH
|
February 28, 2006 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 1, 2006 |
|
SATNAM SINGH Vs. DEVINDER KAUR
|
August 24, 2006 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 23, 2006 |
|
SATNAM SINGH AND OTHERS Vs. SMT. MAN KAUR AND OTHERS
|
July 17, 2006 |
|
SATNAM SINGH PANCH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
SATNAM SINGH SAHNI Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
SATPAL Vs. SUSHILA DEVI
|
February 27, 2006 |
|
SATPAL Vs. STATE OF HARYANA
|
March 1, 2006 |
|
SATPAL GABA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 17, 2006 |
|
SATPAL GUPTA Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2006 |
|
SATPAL SHARMA PUJARI Vs. CHAND PARKASH MAGHAN
|
February 3, 2006 |
|
SATPAL SINGH Vs. STATE OF HARYANA
|
October 23, 2006 |
|
SATPAL SINGH Vs. HARDEV SINGH
|
September 15, 2006 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
March 3, 2006 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
May 1, 2006 |
|
SATPAL SINGH Vs. STATE OF HARYANA
|
May 18, 2006 |
|
SATPAL SINGH Vs. CHUHAR SINGH
|
July 28, 2006 |
|
SATPAL SINGH Vs. DALJIT SINGH
|
October 12, 2006 |
|
SATVIR SINGH Vs. DELHI FINANCIAL CORPORATION
|
May 4, 2006 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
February 9, 2006 |
|
SATWINDER SINGH Vs. STATE OF PUNJAB
|
July 5, 2006 |
|
SATY PAL Vs. STATE OF HARYANA
|
May 22, 2006 |
|
SATYA DEVI Vs. HARYANA TOURISM CORPORATION
|
August 9, 2006 |
|
SATYA NARAYAN AGGARWAL Vs. MUNICIPAL COUNCIL
|
February 3, 2006 |
|
SATYA PAL GUPTA Vs. KARNAIL SINGH
|
July 5, 2006 |
|
SATYA VAN Vs. STATE OF HARYANA
|
May 15, 2006 |
|
SATYA VIR SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
|
February 2, 2006 |
|
SATYA WATI Vs. INDERPAL
|
August 3, 2006 |
|
SATYABIR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 24, 2006 |
|
SATYAVIR SINGH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
SATYAVIR VASHIST Vs. ASHA GAMBHIR
|
July 12, 2006 |
|
SATYAWAN Vs. MAHINDER SINGH
|
February 15, 2006 |
|
SATYAWATI RANA Vs. A P SINGH NARANG
|
January 25, 2006 |
|
SAUDAGAR SINGH Vs. KULWINDER SINGH
|
February 1, 2006 |
|
SAUDAGAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
November 17, 2006 |
|
SAVITA Vs. STATE OF HARYANA
|
July 6, 2006 |
|
SAVITA ARYA Vs. STATE OF HARYANA
|
July 20, 2006 |
|
SAVITA JAISWAL Vs. JOGINDER
|
August 2, 2006 |
|
SAVITA SHARMA Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SAVITRI Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
March 10, 2006 |
|
SAVITRI DEVI Vs. UNION OF INDIA
|
March 2, 2006 |
|
SAVITRI DEVI Vs. M/S. JIA LAL BALDEV KRISHAN CHEEMA
|
May 9, 2006 |
|
SAVITRI DEVI AND ANR Vs. RAM KUMAR
|
September 27, 2006 |
|
SAWARN SINGH Vs. STATE OF HARYANA
|
September 5, 2006 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
October 27, 2006 |
|
SBI MUTUAL FUND Vs. VIKAS WSP LTD.
|
February 23, 2006 |
|
SECRETARY DEPARTMENT OF HOTRICULTURE CHANDIGARH Vs. RAGHU RAJ
|
April 26, 2006 |
|
SECRETARY TO GOVT PUNJAB, HIGHER EDUCATION AND LANGUAGE DEPARTMENT, PUNJAB Vs. HARBHAJAN KAUR L R OF SHRI AJIT SINGH KAKKAR
|
September 6, 2006 |
|
SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS Vs. SURJIT SINGH AND ANOTHER
|
December 22, 2006 |
|
SEEMA Vs. STATE OF HARYANA
|
July 18, 2006 |
|
SEEMA Vs. SURINDER PAL
|
August 23, 2006 |
|
SEENA KAUR Vs. LEELA DEVI
|
February 28, 2006 |
|
SEHNAZ ALIAS SANTOSH GUPTA Vs. STATE OF PUNJAB
|
December 15, 2006 |
|
SELVEL MEDIA SERVICE LTD Vs. STATE OF HARYANA
|
August 21, 2006 |
|
SELVEL MEDIA SERVICES PVT LTD Vs. UNION OF INDIA
|
December 19, 2006 |
|
SENIOR MEDICAL OFFICER, INCHARGE, PRIMARY HEALTH CENTRE, DUDHAN SADHAN, PATIALA Vs. SUKHWINDER SINGH AND ANOTHER
|
August 31, 2006 |
|
SETHI COTTON TRADERS Vs. INCOME TAX OFFICER
|
April 17, 2006 |
|
SETIA PAPER MILLS LIMITED Vs. STATE OF PUNJAB
|
July 27, 2006 |
|
SEVEN SEAS EDUCATIONAL SOCIETY Vs. HARYANA URBAN DEV. AUTHORITY
|
February 28, 2006 |
|
SEWA DEVI Vs. ROHTASH
|
January 18, 2006 |
|
SEWA SINGH Vs. GIAN SINGH
|
January 25, 2006 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SEWAK SINGH Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
SEWAK SINGH Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
SH RAGHU NATH GUPTA AND OTHERS Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY AND OTHERS
|
July 13, 2006 |
|
SHADI LAL Vs. STATE OF HARYANA
|
May 15, 2006 |
|
SHAHID AHMED Vs. STATE OF HARYANA
|
May 2, 2006 |
|
SHAKUNTLA DEVI Vs. RAVINDER RANI
|
April 4, 2006 |
|
SHAKUNTLA SHARMA Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2006 |
|
SHAM LAL Vs. RAJ KUMAR
|
December 11, 2006 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
February 24, 2006 |
|
SHAM LAL Vs. CHHOTE RAM
|
July 5, 2006 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
January 30, 2006 |
|
SHAM LAL SHARMA Vs. B C GUPTA
|
March 6, 2006 |
|
SHAM SINGH Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
SHAM SINGH Vs. SDM SAFIDON
|
February 10, 2006 |
|
SHAM SINGH ALIAS BITU Vs. U.T. CHANDIGARH
|
January 11, 2006 |
|
SHAM SUNDER BHATIA Vs. R P CHANDER
|
March 16, 2006 |
|
SHAMBHU DAYAL Vs. STATE
|
February 9, 2006 |
|
SHAMBOO Vs. DARSHAN SINGH
|
April 21, 2006 |
|
SHAMBU DUTT Vs. HUSHAN LAL
|
August 7, 2006 |
|
SHAMMA RANI Vs. MOHAN LAL AND ANOTHER
|
October 16, 2006 |
|
SHAMSHER SHARMA Vs. REGISTRAR FIRMS AND SOCIETIES HARYANA
|
April 28, 2006 |
|
SHAMSHER SINGH Vs. S C CHAUDHARY
|
March 16, 2006 |
|
SHAMSHER SINGH Vs. MUKUL JOSHI
|
March 16, 2006 |
|
SHAMSHER SINGH Vs. DISTRICT & SESSIONS JUDGE, FEROZEPUR
|
January 11, 2006 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
January 24, 2006 |
|
SHAMSHER SINGH Vs. STATE OF U.T.
|
October 13, 2006 |
|
SHAMSHER SINGH ALIAS RAMESHWAR Vs. STATE OF HARYANA
|
March 6, 2006 |
|
SHAMSHER SINGH TAYAGI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
SHANGARA SINGH Vs. PUNJAB STATE
|
September 6, 2006 |
|
SHANKAR Vs. MALDEY
|
April 19, 2006 |
|
SHANKAR DASS Vs. STATE OF U T CHANDIGARH
|
March 21, 2006 |
|
SHANTANU SOOD Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
July 11, 2006 |
|
SHANTI DEVI Vs. K K KHANDELWAL
|
July 4, 2006 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
May 17, 2006 |
|
SHANTI DEVI Vs. RAJ KUMAR
|
February 21, 2006 |
|
SHANTI DEVI Vs. YADVINDER THAKUR
|
May 11, 2006 |
|
SHARANJIT KAUR Vs. STATE OF PUNJAB
|
January 6, 2006 |
|
SHARANJIT KAUR Vs. STATE OF PUNJAB
|
July 24, 2006 |
|
SHARANJIT PAL SINGH Vs. TELU RAM
|
March 28, 2006 |
|
SHARANJIT SINGH Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
SHARDA DEVI Vs. NARINDER SINGH
|
February 7, 2006 |
|
SHARDA GINNING PRESSING & OIL MILLS & ORS. Vs. BIMLA DEVI
|
December 11, 2006 |
|
SHARDHA Vs. STATE OF HARYANA
|
October 11, 2006 |
|
SHASHI Vs. STATE OF HARYANA
|
March 27, 2006 |
|
SHASHI BALA Vs. STATE OF PUNJAB
|
November 17, 2006 |
|
SHASHI BALI Vs. STATE OF HARYANA
|
July 4, 2006 |
|
SHASHI KUMAR Vs. JAYOTI ARORA
|
October 12, 2006 |
|
SHAVINDER SINGH Vs. B VIKRAM
|
March 10, 2006 |
|
SHEELA RANI Vs. NIDHAN SINGH
|
October 17, 2006 |
|
SHEELA WANTI Vs. GURCHARAN SINGH
|
August 10, 2006 |
|
SHEELO BAI Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
SHEKHAR KUMAR SHAKYA Vs. UNION OF INDIA AND OTHERS
|
October 24, 2006 |
|
SHEKHAR SUMAN Vs. NARENDRA
|
July 17, 2006 |
|
SHER MOHD Vs. AMAR SINGH
|
February 20, 2006 |
|
SHER SINGH Vs. SOMA RANI
|
February 14, 2006 |
|
SHER SINGH Vs. STATE
|
February 6, 2006 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
March 31, 2006 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
SHER SINGH Vs. STATE OF HARYANA AND ORS.
|
July 27, 2006 |
|
SHER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 26, 2006 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
January 10, 2006 |
|
SHER SINGH Vs. PARSANNI DEVI
|
July 5, 2006 |
|
SHER SINGH Vs. STATE OF HARYANA
|
May 12, 2006 |
|
SHER SINGH ALIAS SHERU Vs. STATE OF HARYANA
|
October 13, 2006 |
|
SHIKANDER BAKSH Vs. STATE OF PUNJAB
|
February 20, 2006 |
|
SHILPA BUDHIRAJA Vs. STATE OF HARYANA
|
April 17, 2006 |
|
SHIMLA GUPTA Vs. DEVINDER KUMAR
|
March 3, 2006 |
|
SHINDER PAL Vs. STATE OF PUNJAB
|
October 26, 2006 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
March 20, 2006 |
|
SHINGARA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 17, 2006 |
|
SHIRDI OVERSEAS IMPORTS AND EXPORTS Vs. SERVE OVERSEAS
|
October 26, 2006 |
|
SHIRI RAM Vs. STATE OF HARYANA
|
May 15, 2006 |
|
SHISH PAL AND ANR. Vs. STATE OF HARYANA
|
February 8, 2006 |
|
SHISH RAM Vs. RATI RAM
|
August 22, 2006 |
|
SHISH RAM Vs. THANDU
|
April 26, 2006 |
|
SHISHAN KUMAR Vs. PRESIDING OFFICER AND ANOTHER
|
October 31, 2006 |
|
SHITAL FIBRES LIMITED Vs. STATE OF PUNJAB
|
November 29, 2006 |
|
SHIV CHAND Vs. STATE OF HARYANA
|
July 7, 2006 |
|
SHIV CHARAN Vs. PYARE LAL
|
August 11, 2006 |
|
SHIV CHARAN YADAV Vs. UNION OF INDIA
|
July 18, 2006 |
|
SHIV DUTT Vs. STATE OF HARYANA
|
March 6, 2006 |
|
SHIV KUMAR Vs. UNION TERRITORY
|
February 6, 2006 |
|
SHIV KUMAR Vs. NATIONAL INSURANCE COMPANY LTD. RESPONDENT
|
July 21, 2006 |
|
SHIV KUMAR GOEL Vs. STATE OF HARYANA & ANOTHER
|
November 17, 2006 |
|
SHIV MANDIR PRABANDHAK COMMITTEE BHOOR MANDI Vs. HUKAM CHAND
|
October 24, 2006 |
|
SHIV NATH TIWARY Vs. STATE OF HARYANA
|
August 24, 2006 |
|
SHIV RAM Vs. NARINDER MALHOTRA
|
February 9, 2006 |
|
SHIV RAM Vs. KRISHAN LAL
|
May 18, 2006 |
|
SHIV RICE & GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
|
October 24, 2006 |
|
SHIV SHANKER STEEL INDUSTRIES Vs. STATE OF PUNJAB
|
August 25, 2006 |
|
SHIVA PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SHIVALI Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
SHIVANI BANSAL Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 23, 2006 |
|
SHIVRAJ BANSAL Vs. STATE OF HARYANA
|
October 16, 2006 |
|
SHOBA GUPTA Vs. DOGAR SINGH
|
April 27, 2006 |
|
SHRAWAN KUMAR Vs. STATE OF HARYANA
|
August 31, 2006 |
|
SHREE AMBICA STEEL INDUSTRIES Vs. COMMISSIONER OF C EX , CHANDIGARH-II
|
November 27, 2006 |
|
SHREE BHAGWATI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2006 |
|
SHRI KRISHAN GOYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
July 4, 2006 |
|
SHYAM Vs. STATE OF HARYANA
|
May 22, 2006 |
|
SHYAM LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
August 10, 2006 |
|
SHYAM LATA Vs. STATE OF HARYANA
|
July 4, 2006 |
|
SHYAM SUNDER Vs. STATE OF HARYANA
|
July 6, 2006 |
|
SIGMA DIAGNOSTICS LTD Vs. GURJEET SINGH KOHLI
|
May 24, 2006 |
|
SIGMA INTERACTIVE INDIA PVT. LTD Vs. STATE OF PUNJAB
|
March 21, 2006 |
|
SIKRI MULTIPLEX CINEMA PVT LTD Vs. COMPANY LAW BOARD
|
July 4, 2006 |
|
SIMAR CHAND Vs. UNION OF INDIA
|
August 17, 2006 |
|
SIMAR KAUR Vs. STATE
|
August 24, 2006 |
|
SIMLA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 2006 |
|
SIMRAT SINGH SIVAN Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
SIMRO DEVI Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
SINGARA SINGH Vs. RANJIT SINGH
|
September 5, 2006 |
|
SINGLA COMMISSION AGENT Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
SIRI CHAND YADAV Vs. BHAGWATI DEVI
|
September 4, 2006 |
|
SIRI KISHAN Vs. DHARAMPAL
|
September 8, 2006 |
|
SIRI KISHAN Vs. SURJA
|
December 13, 2006 |
|
SIRI RAM Vs. HODAL PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT LIMITED
|
February 14, 2006 |
|
SITA RAM Vs. MAHADI
|
March 8, 2006 |
|
SITA RAM Vs. UNION OF INDIA
|
May 15, 2006 |
|
SITA RAM Vs. SARBATI
|
October 24, 2006 |
|
SITA RAM Vs. EXECUTIVE ENGINEER
|
April 5, 2006 |
|
SITA RAM SHARMA Vs. STATE
|
February 9, 2006 |
|
SITA WANTI Vs. YASH PAL SINGH @ JASPAL SINGH
|
August 25, 2006 |
|
SITAL SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
SKY HIGHWAYS PVT LTD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
|
April 27, 2006 |
|
SKYLINE ENGG. CONTRACTS Vs. VINOD KUMAR THAPAR
|
May 25, 2006 |
|
SKYLINE ENGG. CONTRACTS AND OTHERS Vs. VINOD KUMAR THAPAR AND OTHERS
|
May 31, 2006 |
|
SMT. AJMER KAUR Vs. BALDEV SINGH
|
May 1, 2006 |
|
SMT. DALJIT KAUR Vs. UNION OF INDIA AND OTHERS
|
July 7, 2006 |
|
SMT. KAMLA AND OTHERS Vs. C.P. BHARDWAJ
|
July 20, 2006 |
|
SMT. KARMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 2006 |
|
SMT. OM PATI Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2006 |
|
SMT. SARLA DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
September 28, 2006 |
|
SMT. SHAKUNTLA BHATIA AND ORS. Vs. UNITED COMMERCIAL BANK AND ORS.
|
January 18, 2006 |
|
SMT. SHANTI DEVI Vs. YADVINDER THAKUR AND ANOTHER
|
May 11, 2006 |
|
SMT. SHARDA DEVI Vs. PUNJAB REMOTE SENSING CENTRE AND OTHERS
|
July 3, 2006 |
|
SMT. SUNITA AND ANOTHER Vs. RAM SINGH
|
July 25, 2006 |
|
SMT. SUNITA GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMER COOP. WHOLESALE STORES LTD. AND ANOTHER
|
January 31, 2006 |
|
SNEH LATA Vs. SURINDER SINGH
|
May 3, 2006 |
|
SNEH LATA Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SOBHA RANI Vs. STATE OF HARYANA
|
July 20, 2006 |
|
SODHI RAM SANDHU Vs. MANVINDER SINGH
|
July 24, 2006 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
April 19, 2006 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
September 22, 2006 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
February 22, 2006 |
|
SOHAN LAL Vs. RAJ KUMAR
|
October 16, 2006 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
February 15, 2006 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2006 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 1, 2006 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 15, 2006 |
|
SOHAN SINGH Vs. PRESIDING OFFICER AND ORS
|
May 25, 2006 |
|
SOM DUTT Vs. JAGDISH RAM @ JAGDISH RAI
|
January 11, 2006 |
|
SOM LAL Vs. VIJAY LAXMI
|
January 20, 2006 |
|
SOM NATH Vs. STATE OF PUNJAB
|
June 6, 2006 |
|
SOM NATH Vs. STATE OF HARYANA
|
July 18, 2006 |
|
SOM NATH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SOM NATH Vs. KAUSHLYA DEVI
|
August 24, 2006 |
|
SOM NATH CHATRATH Vs. STATE OF PUNJAB
|
May 10, 2006 |
|
SOM NATH MAINI Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2006 |
|
SOMBIR Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT OF HARYANA
|
May 11, 2006 |
|
SOMBIR Vs. STATE OF HARYANA
|
July 14, 2006 |
|
SOMBIR ALIAS CHHANGA Vs. STATE OF HARYANA
|
March 9, 2006 |
|
SOMESH GUPTA Vs. STATE OF HARYANA
|
August 8, 2006 |
|
SONA DEVI Vs. PARTAP SINGH
|
September 1, 2006 |
|
SONA RANI ALIAS BHINDER KAUR Vs. STATE OF PUNJAB
|
February 27, 2006 |
|
SONIA OVERSEAS PVT LTD Vs. DEPUTY DIRECTOR, DIRECTORATE
|
December 1, 2006 |
|
SONIA SABHARWAL Vs. STATE OF HARYANA
|
April 21, 2006 |
|
SONKI Vs. GURNAM SINGH
|
February 17, 2006 |
|
SONU Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
SORAN Vs. STATE OF HARYANA
|
May 25, 2006 |
|
SORAN RAM Vs. SARUPA
|
October 12, 2006 |
|
SR SUPDT OF POST OFFICES Vs. SHAM DULARI
|
May 18, 2006 |
|
SR. SUPDT. OF POST OFFICES Vs. SMT. SHAM DULARI AND ORS.
|
May 18, 2006 |
|
STATE Vs. SANTA SINGH AND ANOTHER
|
November 9, 2006 |
|
STATE Vs. GULAB KAUR
|
February 15, 2006 |
|
STATE Vs. MEHTA CONSTRUCTION CO
|
February 15, 2006 |
|
STATE Vs. SONU
|
February 9, 2006 |
|
STATE Vs. LAL SINGH
|
February 7, 2006 |
|
STATE Vs. SHAMSHER SINGH
|
February 7, 2006 |
|
STATE Vs. SUBHASH CHAND
|
December 13, 2006 |
|
STATE BANK OF INDIA Vs. KARANVIR
|
December 15, 2006 |
|
STATE BANK OF INDIA Vs. M/S. PLYWOOD PALACE
|
April 17, 2006 |
|
STATE CO-OPERATIVE SPINNING MILLS FEDERATION Vs. SHAKTI TRADERS COTTON AND OIL MERCHANTS
|
December 12, 2006 |
|
STATE OF HARYANA Vs. KARAMJIT SINGH
|
February 2, 2006 |
|
STATE OF HARYANA Vs. BAL KISHAN
|
September 7, 2006 |
|
STATE OF HARYANA Vs. SHAMSHER SINGH
|
April 4, 2006 |
|
STATE OF HARYANA Vs. MADAN
|
March 29, 2006 |
|
STATE OF HARYANA Vs. DEVINDER
|
May 5, 2006 |
|
STATE OF HARYANA Vs. MUNIM
|
July 4, 2006 |
|
STATE OF HARYANA Vs. MADAN LAL
|
May 30, 2006 |
|
STATE OF HARYANA Vs. YOGINDER @ PARMOD
|
January 19, 2006 |
|
STATE OF HARYANA Vs. PHOOL SINGH
|
July 12, 2006 |
|
STATE OF HARYANA Vs. GOEL PROJECTS PVT. LTD
|
August 7, 2006 |
|
STATE OF HARYANA Vs. G R RAWAT
|
November 1, 2006 |
|
STATE OF HARYANA Vs. MEHTA CONSTRUCTION CO
|
February 27, 2006 |
|
STATE OF HARYANA Vs. YATINDER KUMAR
|
February 23, 2006 |
|
STATE OF HARYANA Vs. HARISH CHANDER
|
March 2, 2006 |
|
STATE OF HARYANA Vs. GULAB KAUR
|
March 2, 2006 |
|
STATE OF HARYANA Vs. RATNI
|
March 2, 2006 |
|
STATE OF HARYANA Vs. JOGINDER
|
March 28, 2006 |
|
STATE OF HARYANA Vs. RANBIR SINGH
|
March 28, 2006 |
|
STATE OF HARYANA Vs. PRITHVI
|
March 9, 2006 |
|
STATE OF HARYANA Vs. NIHAL SINGH
|
March 6, 2006 |
|
STATE OF HARYANA Vs. S K GOYAL
|
March 20, 2006 |
|
STATE OF HARYANA Vs. SUKHPAL
|
July 5, 2006 |
|
STATE OF HARYANA Vs. PURSHOTAM
|
May 10, 2006 |
|
STATE OF HARYANA Vs. LAL SINGH
|
April 26, 2006 |
|
STATE OF HARYANA Vs. DHARMENDER SINGH
|
August 9, 2006 |
|
STATE OF HARYANA Vs. NANGIA CONSTRUCTION INDIA PVT LTD
|
August 11, 2006 |
|
STATE OF HARYANA Vs. SURAT SINGH
|
August 22, 2006 |
|
STATE OF HARYANA Vs. PRESIDING OFFICER AND ANOTHER
|
July 13, 2006 |
|
STATE OF HARYANA Vs. LAJWANTI
|
October 12, 2006 |
|
STATE OF HARYANA Vs. K.K. SHARMA
|
January 11, 2006 |
|
STATE OF HARYANA Vs. SURENDER @ MITHAN
|
September 20, 2006 |
|
STATE OF HARYANA Vs. SANDEEP
|
August 18, 2006 |
|
STATE OF HARYANA AND ANOTHER Vs. BALWANT RAI
|
April 25, 2006 |
|
STATE OF HARYANA AND ANOTHER Vs. GURMEJ SINGH
|
January 25, 2006 |
|
STATE OF HARYANA; KULDIP SINGH Vs. SUDH RAM AND ANR
|
April 3, 2006 |
|
STATE OF KERALA Vs. M/S. K. PHARMACEUTICAL WORKS
|
January 3, 2006 |
|
STATE OF PUNJAB Vs. DARSHAN SINGH
|
August 30, 2006 |
|
STATE OF PUNJAB Vs. RAKESH KUMAR
|
October 24, 2006 |
|
STATE OF PUNJAB Vs. N.V. INTERNATIONAL
|
March 24, 2006 |
|
STATE OF PUNJAB Vs. ASHWANI KUMAR
|
March 29, 2006 |
|
STATE OF PUNJAB Vs. SHABEG SINGH
|
February 3, 2006 |
|
STATE OF PUNJAB Vs. RAJINDER PAL GARG
|
September 11, 2006 |
|
STATE OF PUNJAB Vs. HARBANS KAUR
|
July 28, 2006 |
|
STATE OF PUNJAB Vs. SATPAL
|
April 26, 2006 |
|
STATE OF PUNJAB Vs. LEKH RAJ
|
January 25, 2006 |
|
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
July 29, 2006 |
|
STATE OF PUNJAB Vs. SURJIT KAUR
|
August 17, 2006 |
|
STATE OF PUNJAB Vs. K C DUGGAL
|
September 25, 2006 |
|
STATE OF PUNJAB Vs. V K CONSTRUCTION COMPANY PVT LIMITED
|
January 16, 2006 |
|
STATE OF PUNJAB Vs. NAVJOT SINGH SIDHU
|
December 6, 2006 |
|
STATE OF PUNJAB Vs. PALI
|
August 21, 2006 |
|
STATE OF PUNJAB Vs. DILDAR SINGH
|
May 24, 2006 |
|
STATE OF PUNJAB Vs. BACHITTAR SINGH AND OTHERS
|
July 24, 2006 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
August 22, 2006 |
|
STATE OF PUNJAB Vs. TARJINDER SINGH
|
October 12, 2006 |
|
STATE OF PUNJAB Vs. UJAGAR SINGH
|
August 10, 2006 |
|
STATE OF PUNJAB Vs. BANARSI DASS
|
August 1, 2006 |
|
STATE OF PUNJAB Vs. CHANAN SINGH
|
July 3, 2006 |
|
STATE OF PUNJAB Vs. JAGDEEP KAUR
|
July 3, 2006 |
|
STATE OF PUNJAB Vs. SOMA
|
May 22, 2006 |
|
STATE OF PUNJAB Vs. RAWAL SINGH
|
May 24, 2006 |
|
STATE OF PUNJAB Vs. SANT RAM
|
March 23, 2006 |
|
STATE OF PUNJAB Vs. ASHA RANI
|
March 28, 2006 |
|
STATE OF PUNJAB Vs. JANG SINGH
|
March 27, 2006 |
|
STATE OF PUNJAB Vs. KARAMJIT KAUR
|
February 28, 2006 |
|
STATE OF PUNJAB Vs. RAVINDER KUMAR KOHLI
|
February 27, 2006 |
|
STATE OF PUNJAB Vs. JASBIR SINGH
|
February 21, 2006 |
|
STATE OF PUNJAB Vs. PARMESHWARI DEVI
|
February 21, 2006 |
|
STATE OF PUNJAB Vs. EX CONSTABLE JAGIR SINGH
|
January 4, 2006 |
|
STATE OF PUNJAB & ANR. Vs. NIRMAL SINGH & ANR.
|
November 15, 2006 |
|
STATE OF PUNJAB AND ANR Vs. BHOLA SINGH
|
November 2, 2006 |
|
STATE OF PUNJAB AND ORS Vs. JARNAIL SINGH AND ORS
|
October 10, 2006 |
|
STATE OF PUNJAB AND OTHER Vs. SURESH KUMAR AND OTHERS
|
May 17, 2006 |
|
STATE OF PUNJAB AND OTHERS Vs. ER. PREM KUMAR
|
July 25, 2006 |
|
STATE OF PUNJAB AND OTHERS Vs. KARAM SINGH AND ANOTHER
|
November 30, 2006 |
|
STEEL AUTHORITY OF INDIA Vs. STATE OF HARYANA AND ANR
|
October 18, 2006 |
|
STELLA INDUSTRIES (P) LIMITED Vs. STATE OF HARYANA AND ORS.
|
November 15, 2006 |
|
SUBA SINGH Vs. STATE
|
February 16, 2006 |
|
SUBA SINGH Vs. STATE OF HARYANA
|
March 2, 2006 |
|
SUBE SINGH Vs. STATE OF HARYANA
|
April 25, 2006 |
|
SUBE SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
|
May 12, 2006 |
|
SUBE SINGH Vs. STATE OF PUNJAB
|
August 7, 2006 |
|
SUBEDAR JAGDISH SINGH Vs. UNION OF INDIA AND OTHERS
|
November 15, 2006 |
|
SUBEGH SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SUBHASH Vs. SHEELA DEVI
|
May 9, 2006 |
|
SUBHASH Vs. STATE OF HARYANA
|
July 6, 2006 |
|
SUBHASH Vs. STATE OF HARYANA
|
February 28, 2006 |
|
SUBHASH CHAND Vs. LABOUR COURT, LUDHIANA
|
September 14, 2006 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
August 24, 2006 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
October 19, 2006 |
|
SUBHASH CHAND Vs. RAMESH KUMARI
|
February 23, 2006 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
January 11, 2006 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
April 20, 2006 |
|
SUBHASH CHANDER Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
July 6, 2006 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
May 18, 2006 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
SUBHASH CHANDER ROHILA Vs. ASHA
|
August 11, 2006 |
|
SUBHASH CHANDER SEKHRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 31, 2006 |
|
SUBHASH SINGLA Vs. STATE OF PUNJAB
|
April 28, 2006 |
|
SUBHASH SONDHI Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
SUCHA SINGH Vs. GHANSHAM LAL
|
August 10, 2006 |
|
SUCHA SINGH Vs. STATE
|
February 2, 2006 |
|
SUCHAN SINGH Vs. SANTOKH SINGH
|
May 8, 2006 |
|
SUCHET SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
November 13, 2006 |
|
SUCHETA Vs. STATE OF HARYANA
|
July 11, 2006 |
|
SUDARSHAN KUMAR Vs. MANOJ KUMAR
|
August 11, 2006 |
|
SUDESH BALA Vs. STATE OF HARYANA
|
October 10, 2006 |
|
SUDESH KUMAR Vs. HARYANA POWER GENERATION CORPORATION LTD AND ANOTHER
|
February 2, 2006 |
|
SUDESH KUMARI Vs. KEWAL KRISHAN
|
July 10, 2006 |
|
SUDESH SOOD Vs. MADAN LAL
|
November 10, 2006 |
|
SUDH RAM Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
SUDHIR BEDI Vs. DEVINDER SINGH
|
October 13, 2006 |
|
SUDHIR KUMAR Vs. STATE OF HARYANA
|
September 5, 2006 |
|
SUJAN SINGH Vs. AMAR SINGH
|
July 31, 2006 |
|
SUKH DAYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 17, 2006 |
|
SUKH RAM Vs. JEETO DEVI
|
May 11, 2006 |
|
SUKH RAM JAKHAR AND OTHERS Vs. STATE OF HARYANA
|
May 23, 2006 |
|
SUKHBIR SINGH Vs. BHUSHAN KUMAR
|
February 10, 2006 |
|
SUKHBIR SINGH AND ANOTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2006 |
|
SUKHCHAIN Vs. ELECTION TRIBUNAL
|
July 31, 2006 |
|
SUKHCHAIN SINGH Vs. DS GURU
|
March 16, 2006 |
|
SUKHDAS Vs. STATE OF HARYANA
|
February 27, 2006 |
|
SUKHDEV Vs. KIRPAL SINGH
|
August 2, 2006 |
|
SUKHDEV RAJ ALIAS SONU Vs. STATE OF PUNJAB
|
March 8, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
March 28, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
SUKHDEV SINGH Vs. CHAMKAUR SINGH
|
February 14, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
August 4, 2006 |
|
SUKHDEV SINGH Vs. PIARA SINGH
|
August 9, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
SUKHDEV SINGH Vs. UNION OF INDIA
|
October 10, 2006 |
|
SUKHDEV SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 22, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 19, 2006 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
May 10, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 11, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
October 24, 2006 |
|
SUKHDEV SINGH Vs. KARNAIL SINGH
|
October 19, 2006 |
|
SUKHDEV SINGH Vs. M/S. SETHI GUN METAL STORE
|
November 3, 2006 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 25, 2006 |
|
SUKHDEV SINGH Vs. BALDEV KAUR
|
September 25, 2006 |
|
SUKHDEV SINGH AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHERS
|
October 18, 2006 |
|
SUKHJINDER SINGH ALIAS LUCKY Vs. STATE OF PUNJAB
|
March 16, 2006 |
|
SUKHJIT KAUR Vs. GURDEEP SINGH
|
July 10, 2006 |
|
SUKHJIT SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
SUKHJIWAN SINGH Vs. FINANCIAL COMMISSIONER
|
March 9, 2006 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SUKHMANDER SINGH Vs. STATE OF HARYANA
|
October 23, 2006 |
|
SUKHMANDER SINGH Vs. RAM KRISHAN HARBANS LAL
|
April 27, 2006 |
|
SUKHMINDER SINGH Vs. STATE OF PUNJAB
|
August 29, 2006 |
|
SUKHPAL Vs. RAKESH KUMAR
|
February 27, 2006 |
|
SUKHPAL SINGH Vs. D S GURU
|
March 16, 2006 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
April 24, 2006 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
November 1, 2006 |
|
SUKHPAL SINGH Vs. STATE OF HARYANA
|
August 31, 2006 |
|
SUKHRAJ KAUR Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
SUKHVINDER SINGH Vs. STATE OF HARYANA
|
March 30, 2006 |
|
SUKHWANT SINGH Vs. GRAM PANCHAYAT OF VILLAGE DABWALI DHAB
|
January 4, 2006 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
May 18, 2006 |
|
SUKHWINDER KAUR Vs. JATINDERBIR SINGH
|
July 19, 2006 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
August 7, 2006 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
SUKHWINDER SINGH Vs. KHUSHI RAM JIWAN DASS
|
February 23, 2006 |
|
SUKHWINDER SINGH Vs. SUKHDEV SINGH
|
August 22, 2006 |
|
SUKHWINDER SINGH @ SUKHA SINGH Vs. STATE OF PUNJAB
|
March 4, 2006 |
|
SUKHWINDER SINGH ALIAS BADSHAH Vs. STATE OF HARYANA
|
April 5, 2006 |
|
SUKHWINDER SINGH ALIAS LADDU Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
SUKHWINDER SINGH ALIAS SUKHA SINGH Vs. STATE OF PUNJAB
|
April 3, 2006 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
March 22, 2006 |
|
SULAKHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2006 |
|
SULEKH CHAND TYAGI Vs. STATE OF HARYANA
|
October 19, 2006 |
|
SULINDER KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 7, 2006 |
|
SULTAN SINGH Vs. SURAT SINGH
|
March 28, 2006 |
|
SULTAN SINGH Vs. GRAM PANCHAYAT OF VILLAGE LATHRON
|
September 8, 2006 |
|
SULTAN SINGH AND OTHERS Vs. STATE BANK OF INDIA
|
July 21, 2006 |
|
SULTAN SINGH SAINI Vs. STATE OF HARYANA
|
February 22, 2006 |
|
SUMAN Vs. STATE OF HARYANA
|
July 17, 2006 |
|
SUMAN BALA Vs. UNION OF INDIA
|
April 17, 2006 |
|
SUMER CHAND Vs. STATE OF HARYANA
|
February 21, 2006 |
|
SUMER CHAND JAIN Vs. VISHNU BHAGWAN MANGLA
|
February 20, 2006 |
|
SUMER CHAND SUDHIR KUMAR Vs. STATE OF HARYANA
|
December 1, 2006 |
|
SUMER SINGH Vs. STATE OF HARYANA
|
August 29, 2006 |
|
SUMER SINGH Vs. STATE OF HARYANA
|
February 27, 2006 |
|
SUMESH CHANDER AGGARWAL Vs. STATE OF HARYANA
|
August 24, 2006 |
|
SUMIT ARORA Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
SUMIT KUMAR Vs. STATE OF PUNJAB
|
May 30, 2006 |
|
SUMITRA Vs. STATE OF HARYANA
|
May 8, 2006 |
|
SUN EDUCATIONAL TRUST Vs. STATE OF HARYANA
|
July 6, 2006 |
|
SUNAM COOPERATIVE MARKETING SOCIETY Vs. RAMA KANT
|
February 6, 2006 |
|
SUNAM RICE & DAL MILLS Vs. COMMISSIONER OF INCOME TAX
|
September 27, 2006 |
|
SUNDER Vs. STATE OF HARYANA
|
October 10, 2006 |
|
SUNDER DASS Vs. GENERAL MANAGER
|
August 25, 2006 |
|
SUNDER PAL Vs. STATE OF HARYANA
|
January 10, 2006 |
|
SUNDER SINGH Vs. STATE OF PUNJAB
|
July 21, 2006 |
|
SUNDRO Vs. STATE OF HARYANA
|
March 27, 2006 |
|
SUNEHRA DEVI Vs. RAJINDER SINGH
|
August 30, 2006 |
|
SUNEHRA SINGH Vs. STATE OF HARYANA AND ANOTHER
|
August 31, 2006 |
|
SUNEHRI DEVI Vs. HARMESH KUMAR
|
July 14, 2006 |
|
SUNIL Vs. STATE OF HARYANA
|
July 14, 2006 |
|
SUNIL AGGARWAL Vs. HARI RAM
|
February 28, 2006 |
|
SUNIL BATISH Vs. SUKHDEV SINGH
|
August 9, 2006 |
|
SUNIL CHANDER Vs. STATE OF U.T., CHANDIGARH
|
May 10, 2006 |
|
SUNIL CHOPRA Vs. STATE OF HARYANA
|
May 8, 2006 |
|
SUNIL DUTT Vs. STATE OF HARYANA
|
March 31, 2006 |
|
SUNIL KUMAR Vs. RESHMI
|
July 12, 2006 |
|
SUNIL KUMAR Vs. CENTRAL BANK OF INDIA AND OTHERS
|
September 25, 2006 |
|
SUNIL KUMAR Vs. MUNICIPAL COUNCIL
|
October 18, 2006 |
|
SUNIL KUMAR ALIAS KUMAR Vs. STAFF SELECTION COMMISSIONS HARYANA
|
August 1, 2006 |
|
SUNIL KUMAR ALIAS RAJINDER SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SUNIL KUMAR ALIAS VIJAY KUMAR Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
SUNIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2006 |
|
SUNIL RAI Vs. STATE OF HARYANA
|
March 30, 2006 |
|
SUNIL RANI Vs. STATE OF HARYANA
|
October 30, 2006 |
|
SUNIL SHARMA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 10, 2006 |
|
SUNITA Vs. STATE OF HARYANA
|
October 17, 2006 |
|
SUNITA Vs. RAM SINGH
|
July 25, 2006 |
|
SUNITA BALI Vs. UNION OF INDIA
|
January 27, 2006 |
|
SUNITA DEVI Vs. ADDITIONAL COMMISSIONER MUNICIPAL CORPORATION
|
May 12, 2006 |
|
SUNITA KAPUR Vs. CITIZENS URBAN COOPERATIVE BANK
|
May 15, 2006 |
|
SUNITA RANI Vs. STATE OF HARYANA
|
May 8, 2006 |
|
SUNITA SHARMA Vs. JAGDISH SINGH PATHANIA
|
July 26, 2006 |
|
SUNITA YADAV Vs. STATE OF HARYANA
|
March 27, 2006 |
|
SUPER FOOTWEAR CO Vs. HARYANA TAX TRIBUNAL
|
March 27, 2006 |
|
SUPER SEEDS PRIVATE LIMITED Vs. STATE OF HARYANA
|
February 1, 2006 |
|
SUPER TECH AGRO OILS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
|
September 26, 2006 |
|
SUPERINTENDENT ENGINEER PWD (CONST) Vs. MANGTU RAM
|
August 25, 2006 |
|
SUPRA ENTERPRISES Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 20, 2006 |
|
SURAJ BHAN Vs. DIWAN CHAND
|
March 8, 2006 |
|
SURAJ BHAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
September 11, 2006 |
|
SURAJ BHAN Vs. PRITAM SINGH
|
May 17, 2006 |
|
SURAJ BHAN AND SUNIL Vs. STATE OF HARYANA
|
April 17, 2006 |
|
SURAJ BHAND Vs. STATE OF PUNJAB
|
July 6, 2006 |
|
SURAJ PARKASH Vs. PRESIDING OFFICER
|
July 4, 2006 |
|
SURAJ PARKASH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SURAT SINGH Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SURAT SINGH Vs. NISHAN SINGH
|
August 4, 2006 |
|
SURAT SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2006 |
|
SURAT SINGH Vs. FINANCIAL COMMISSIONER, HARYANA, AND OTHERS
|
January 20, 2006 |
|
SURENDER Vs. STATE OF HARYANA
|
March 10, 2006 |
|
SURENDER KUMAR Vs. VISHAL GUPTA
|
August 3, 2006 |
|
SURENDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
May 15, 2006 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
August 30, 2006 |
|
SURENDER MOHAN SHARMA Vs. SR. MANAGER, PNB AND ANOTHER
|
July 18, 2006 |
|
SURENDER PAUL Vs. COMMISSSIONER OF INCOME TAX
|
May 26, 2006 |
|
SURENDER SINGH Vs. JAGRAM
|
February 14, 2006 |
|
SURENDER SINGH ALIAS CHHINDI Vs. STATE OF U T CHANIDGARH
|
May 8, 2006 |
|
SURENDER SINGH TANWAR Vs. STATE OF HARYANA
|
April 28, 2006 |
|
SURESH BHARDWAJ Vs. STATE OF HARYANA AND ANOTHER
|
November 6, 2006 |
|
SURESH CHAND Vs. STATE OF HARYANA
|
May 18, 2006 |
|
SURESH CHAND PASSI Vs. LT COL RETD RAMESH CHANDER PASSI
|
March 22, 2006 |
|
SURESH CHANDER Vs. RAM DHARI AND ANOTHER
|
July 13, 2006 |
|
SURESH DEVI Vs. UNION OF INDIA
|
February 15, 2006 |
|
SURESH JOSHI Vs. STATE OF HARYANA
|
July 14, 2006 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
August 4, 2006 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
October 10, 2006 |
|
SURESH KUMAR Vs. PANJAB UNIVERSITY
|
February 23, 2006 |
|
SURESH KUMAR Vs. MUNICIPAL CORPORATION
|
March 9, 2006 |
|
SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 12, 2006 |
|
SURESH KUMAR Vs. RAMESH KUMAR & OTHERS
|
July 18, 2006 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
September 11, 2006 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
May 22, 2006 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
February 21, 2006 |
|
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2006 |
|
SURESH KUMAR GOYAL Vs. DISTRICT RURAL DEVELOPMENT AGENCY AND OTHERS
|
August 10, 2006 |
|
SURESH KUMAR GOYAL Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SURESH KUMAR SAINI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER
|
December 12, 2006 |
|
SURESH KUMAR SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH AND ANOTHER
|
August 24, 2006 |
|
SURINDER GUPTA Vs. UNION TERRITORY
|
August 24, 2006 |
|
SURINDER KAUR Vs. GURDEV SINGH
|
July 26, 2006 |
|
SURINDER KAUR Vs. SURINDER KAUR AND OTHERS
|
December 12, 2006 |
|
SURINDER KAUR Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
SURINDER KAUR Vs. DARBARA SINGH
|
March 7, 2006 |
|
SURINDER KAUR Vs. LAKHBIR SINGH
|
July 19, 2006 |
|
SURINDER KAUR Vs. STATE OF PUNJAB
|
May 19, 2006 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
July 3, 2006 |
|
SURINDER KUMAR Vs. STATE
|
February 10, 2006 |
|
SURINDER KUMAR Vs. RATTAN LAL
|
March 20, 2006 |
|
SURINDER KUMAR ALIAS SONU Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
SURINDER KUMAR BANSAL Vs. STATE OF PUNJAB
|
January 4, 2006 |
|
SURINDER KUMAR CHANGLI Vs. STATE OF PUNJAB
|
February 16, 2006 |
|
SURINDER KUMAR KHURANA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
August 4, 2006 |
|
SURINDER KUMAR SHARMA Vs. JAGDISH CHAND VERMA
|
September 8, 2006 |
|
SURINDER KUMAR SHORI Vs. SHKUNTALA DEVI
|
July 31, 2006 |
|
SURINDER MOHAN Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
SURINDER PAL Vs. STATE OF HARYANA
|
January 18, 2006 |
|
SURINDER PAL SHARMA Vs. STATE OF HARYANA
|
October 16, 2006 |
|
SURINDER PAL SINGH Vs. D S BAINS
|
August 1, 2006 |
|
SURINDER PAL SINGH Vs. PARAMJIT KAUR
|
August 23, 2006 |
|
SURINDER PAL SINGH Vs. BALBIR KAUR
|
August 10, 2006 |
|
SURINDER SANGAR Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
SURINDER SINGH Vs. NASIB SINGH
|
April 25, 2006 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 2006 |
|
SURINDER SINGH Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES MOGA
|
July 11, 2006 |
|
SURINDER SINGH Vs. DAVINDER MOHAN
|
May 24, 2006 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
September 1, 2006 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
January 4, 2006 |
|
SURINDER SINGH ANEJA Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
SURINDER SINGH KAPOOR Vs. STATE OF HARYANA
|
March 20, 2006 |
|
SURINDERPAL SINGH Vs. AMARJIT SINGH
|
October 16, 2006 |
|
SURINDERPAL SINGH Vs. STATE OF PUNJAB
|
October 12, 2006 |
|
SURJIT Vs. STATE OF HARYANA
|
February 24, 2006 |
|
SURJIT KAUR Vs. PRITAM SINGH
|
February 8, 2006 |
|
SURJIT KAUR Vs. PUSHPINDER SINGH BEHL
|
January 20, 2006 |
|
SURJIT KAUR Vs. GURDHIR SINGH
|
August 17, 2006 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
October 17, 2006 |
|
SURJIT KAUR Vs. JASPAL SINGH AND ANOTHER
|
July 17, 2006 |
|
SURJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2006 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 2006 |
|
SURJIT SINGH Vs. GURDEV KAUR
|
February 20, 2006 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
October 18, 2006 |
|
SURJIT SINGH Vs. PRITAM SINGH
|
February 7, 2006 |
|
SURJIT SINGH Vs. HARNEK SINGH
|
February 20, 2006 |
|
SURJIT SINGH Vs. D S GURU
|
March 16, 2006 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 29, 2006 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 9, 2006 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
August 2, 2006 |
|
SURJIT SINGH Vs. JAGTAR SINGH
|
September 29, 2006 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
SURRENDER KUMAR Vs. STATE OF HARYANA
|
July 18, 2006 |
|
SURYA PRAKASH ANAND Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
SUSHIL Vs. STATE OF HARYANA
|
November 14, 2006 |
|
SUSHIL KUMAR Vs. KRISHAN LAL
|
August 17, 2006 |
|
SUSHIL KUMAR Vs. PRESIDING OFFICER LABOUR COURT AMBALA
|
July 20, 2006 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
March 7, 2006 |
|
SUSHIL KUMAR BANSAL Vs. SURINDER PAL SHARMA
|
September 7, 2006 |
|
SUSHIL KUMAR SARVJEET SINGH Vs. HARMINDER SINGH
|
March 2, 2006 |
|
SUSHIL KUMAR WASON Vs. STATE OF HARYANA
|
May 1, 2006 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
May 9, 2006 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
July 3, 2006 |
|
SUSHILA DEVI Vs. R S GUJRAL
|
October 19, 2006 |
|
SUSHILA DEVI JAIN Vs. STATE OF HARYANA
|
September 5, 2006 |
|
SUSHILA KUMARI Vs. STATE OF HARYANA
|
October 12, 2006 |
|
SUSHMA KUMARI Vs. STATE OF HARYANA
|
May 23, 2006 |
|
SUSHMA PALTA Vs. STATE OF PUNJAB
|
May 8, 2006 |
|
SUSHMA SARIN Vs. PADAM CHAND
|
September 6, 2006 |
|
SWADESH KARYALA P LTD Vs. BAKSHISH KAUR
|
July 28, 2006 |
|
SWADESH KUMAR GUPTA Vs. MANOHAR LAL GUPTA
|
September 19, 2006 |
|
SWAMI SHARAN Vs. STATE OF HARYANA AND OTHERS
|
April 21, 2006 |
|
SWAPNA SINGH Vs. U T CHANDIGARH
|
July 3, 2006 |
|
SWARAN BAWA Vs. HOME SECRETARY (UT) ADMINISTRATION
|
October 27, 2006 |
|
SWARAN GIR Vs. A S DOGRA
|
March 16, 2006 |
|
SWARAN KANTA Vs. SUDESH KUMAR
|
September 8, 2006 |
|
SWARAN KAUR Vs. UNION OF INDIA
|
October 28, 2006 |
|
SWARAN KAUR Vs. TEJINDER KAUR
|
September 7, 2006 |
|
SWARAN KUMAR Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
SWARAN KUMAR Vs. MUNICIPAL CORPORATION CHANDIGARH
|
November 16, 2006 |
|
SWARAN LATA Vs. R K DIWAN
|
February 28, 2006 |
|
SWARAN PAL KHANNA Vs. NIRMAL MADAN
|
March 21, 2006 |
|
SWARAN RAM NANGLU Vs. STATE OF PUNJAB
|
November 15, 2006 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
March 9, 2006 |
|
SWARN SINGH Vs. STATE OF PUNJAB
|
October 16, 2006 |
|
SWINDER SINGH Vs. STATE OF PUNJAB
|
May 11, 2006 |
|
T C GARG Vs. CHANDIGARH ADMINISTRATION
|
October 17, 2006 |
|
T N MAHAJAN Vs. SUCHENDER AGGARWAL
|
February 16, 2006 |
|
T.J. 3085 EX Vs. UNION OF INDIA AND OTHERS
|
September 21, 2006 |
|
TAJ SINGH Vs. OM PARKASH SAT PAL
|
February 27, 2006 |
|
TAK CHAND Vs. STATE OF HARYANA
|
May 15, 2006 |
|
TALVINDER SINGH Vs. REGIONAL TRANSPORT AUTHORITY
|
February 10, 2006 |
|
TARA CHAND Vs. ARUN KUMAR
|
March 10, 2006 |
|
TARA CHAND Vs. STATE OF HARYANA
|
October 16, 2006 |
|
TARA CHAND JAIN Vs. SUBHASH CHAND
|
February 28, 2006 |
|
TARA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
February 8, 2006 |
|
TARA DEVI Vs. STATE OF HARYANA
|
October 27, 2006 |
|
TARA SINGH Vs. DATO
|
July 12, 2006 |
|
TARA SINGH Vs. A K DUBEY, IAS
|
September 1, 2006 |
|
TARA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHER
|
May 25, 2006 |
|
TARA WANTI Vs. SHANTI
|
August 17, 2006 |
|
TARAN DASS CHELA JAMNA DASS CHELA CHARAN DASS Vs. SURENDER JAIN
|
March 2, 2006 |
|
TARANJIT KAUR Vs. NAVNEET KAUR
|
February 21, 2006 |
|
TARANJIT SINGH Vs. STATE OF PUNJAB
|
April 21, 2006 |
|
TARAWANTI Vs. AJAIB SINGH
|
August 2, 2006 |
|
TARLOCHAN SINGH Vs. STATE BANK OF INDIA
|
August 11, 2006 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
May 30, 2006 |
|
TARLOK SINGH Vs. JARNAIL SINGH
|
August 23, 2006 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
August 3, 2006 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
July 4, 2006 |
|
TARLOK SINGH Vs. MOHINDER KAUR
|
March 3, 2006 |
|
TARLOK SINGH FOZI Vs. AMARJIT SINGH LOKHA
|
March 6, 2006 |
|
TARO DEVI Vs. SAGINDER PAL SINGH
|
March 1, 2006 |
|
TARO DEVI Vs. SAGINDER PAL SINGH
|
March 3, 2006 |
|
TARSEM Vs. STATE OF HARYANA
|
May 16, 2006 |
|
TARSEM CHAND Vs. DES RAJ
|
February 3, 2006 |
|
TARSEM CHAND Vs. STATE OF PUNJAB
|
July 19, 2006 |
|
TARSEM DEVI Vs. NARESH KUMAR
|
January 24, 2006 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
May 17, 2006 |
|
TARSEM LAL Vs. SAVITA SHARMA
|
February 8, 2006 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
TARSEM LAL Vs. UNION OF INDIA AND OTHERS
|
September 26, 2006 |
|
TARSEM SINGH Vs. UNION OF INDIA
|
December 6, 2006 |
|
TARSEM SINGH Vs. JITINDER PAL
|
May 17, 2006 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 10, 2006 |
|
TARSEM SINGH Vs. STATE
|
February 8, 2006 |
|
TARSEM SINGH Vs. STATE OF CHANDIGARH
|
January 6, 2006 |
|
TARSEM SINGH Vs. D S GURU
|
March 16, 2006 |
|
TARSEM SINGH Vs. THE FINANCIAL COMMISSIONER (APPEALS
|
February 21, 2006 |
|
TARSEM SINGH Vs. STATE OF HARYANA
|
August 28, 2006 |
|
TARSEM SINGH Vs. KISSAN COMMISSION AGENTS MAMDOT
|
September 7, 2006 |
|
TARSEM SINGH Vs. VINAY BUBLANI
|
November 13, 2006 |
|
TARSEM SINGH ALIAS SEMA Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
TARUN BHANDARI Vs. STATE OF HARYANA
|
April 21, 2006 |
|
TASHVEER SINGH Vs. STATE OF HARYANA
|
February 28, 2006 |
|
TAYYUB HUSSAIN Vs. JAI NARAYAN
|
March 27, 2006 |
|
TEHAL SINGH Vs. STATE
|
February 16, 2006 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
July 7, 2006 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
July 17, 2006 |
|
TEJ BAHADUR SINGH Vs. HARYANA VIDYUT PARSARAN NIGAM LTD. AND OTHERS
|
November 13, 2006 |
|
TEJ KAUR Vs. SARWAN SINGH
|
August 23, 2006 |
|
TEJ PAL SINGH Vs. UNION TERRITORY ADMINISTRATION
|
March 20, 2006 |
|
TEJ PAUL KAUR Vs. STATE OF PUNJAB
|
April 4, 2006 |
|
TEJ RAM Vs. STATE OF HARYANA
|
April 26, 2006 |
|
TEJ SINGH Vs. UNION OF INDIA
|
April 25, 2006 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
July 18, 2006 |
|
TEJA SINGH Vs. UNION OF INDIA
|
September 6, 2006 |
|
TEJA SINGH CONSABLE Vs. AMARJIT KUMAR
|
July 12, 2006 |
|
TEJASWINI SIDHU Vs. STATE OF PUNJAB
|
September 26, 2006 |
|
TEJINDER KAUR Vs. UNION TERRITORY
|
July 20, 2006 |
|
TEJINDER SINGH Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
TEJINDER SINGH KALRA Vs. PUNJAB STTE ELECTRICITY BOARD
|
February 21, 2006 |
|
TEK CHAND GARG Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2006 |
|
TEK CHAND SHARMA Vs. KAILASH CHANDER MAGGO
|
July 21, 2006 |
|
TEK RAM Vs. STATE OF HARYANA
|
March 21, 2006 |
|
TELEPHONE CABLES LIMITED Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
TELU Vs. FAKIR CHAND
|
August 7, 2006 |
|
TELU RAM Vs. STATE OF HARYANA
|
September 7, 2006 |
|
THAKAR SINGH Vs. STATE OF HARYANA
|
September 7, 2006 |
|
THAKAR SINGH Vs. JASPAL SINGH
|
October 10, 2006 |
|
THAKAR SINGH Vs. NARINDER SINGH
|
July 19, 2006 |
|
THAKUR SINGH Vs. UNION OF INDIA
|
March 3, 2006 |
|
THAKUR SINGH Vs. BANK OF INDIA
|
January 25, 2006 |
|
THAKURDAWARA KHERI NAGA Vs. DISTRICT COLLECTOR
|
September 20, 2006 |
|
THE BADDOWAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. THE JOINT REGISTRAR, COOPERATIVE SOCIETIES, PATIALA AND OTHERS
|
July 17, 2006 |
|
THE EXECUTIVE ENGINEER, PWD (B&R) NARAINGARH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA & ANR.
|
September 11, 2006 |
|
THE GURDASPUR CENTRAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER LABOUR COURT, GURDASPUR AND OTHERS
|
February 8, 2006 |
|
THE JALANDHAR IMPROVEMENT TRUST Vs. PHAGGU RAM
|
November 15, 2006 |
|
THE SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF PUNJAB AND OTHERS Vs. MAKHAN SINGH
|
September 5, 2006 |
|
THE STATE OF PUNJAB AND ORS. Vs. BUDHA SINGH, EX. CONSTABLE NO. 1088/GSP
|
January 18, 2006 |
|
TIKKA SINGH Vs. RAM SINGH
|
August 21, 2006 |
|
TILAK RAJ Vs. BAIKUNTHI DEVI
|
August 18, 2006 |
|
TILAK RAJ KHURANA Vs. STATE OF HARYANA
|
July 7, 2006 |
|
TILAK RAJ MADAN MOHAN Vs. STATE OF PUNJAB
|
September 5, 2006 |
|
TIRATH DASS Vs. STATE OF HARYANA
|
May 2, 2006 |
|
TIRATH RAM GUPTA Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2006 |
|
TIRATH SINGH Vs. JAGDISH SINGH
|
August 1, 2006 |
|
TIRLOK CHAND JAIN Vs. STATE OF HARYANA
|
April 25, 2006 |
|
TOLA RAM Vs. DEV DUTT
|
September 6, 2006 |
|
TOSHI HOTEL VENTURES PRIVATE LIMITED Vs. LAND ACQUISITION COLLECTOR
|
February 27, 2006 |
|
TR BANSAL Vs. K A P SINHA
|
March 8, 2006 |
|
TRIPTA RANI Vs. R L KAMBOJ
|
October 31, 2006 |
|
TRISHUL INDUSTRIES Vs. STATE OF HARYANA
|
May 26, 2006 |
|
TRIYOGI PANDIT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 27, 2006 |
|
TS BEHL AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 10, 2006 |
|
TULSHI DASS Vs. ISHWAR DASS
|
March 27, 2006 |
|
TULSI RAM Vs. SDO WATER SERVICES SUB DIVISION
|
September 1, 2006 |
|
TURAT NATH CHELLA KASHMIR NATH Vs. SABIRA
|
March 10, 2006 |
|
UHBVNL Vs. SIRI PAL
|
March 28, 2006 |
|
UJALA ARORA Vs. LAND ACQUISITION COLLECTOR
|
March 3, 2006 |
|
UJJAGAR SINGH Vs. BIKRAMJIT SINGH
|
March 16, 2006 |
|
UMA DEVI Vs. MANOJ
|
February 3, 2006 |
|
UMESH BALA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2006 |
|
UMESH DUTT Vs. ISHWAR DUTT
|
March 7, 2006 |
|
UMRAO SINGH Vs. GRAM PANCHAYAT, JAHAZGARH
|
January 4, 2006 |
|
UNION OF INDIA Vs. PUNJAB FINANCIAL CORPORATION
|
December 4, 2006 |
|
UNION OF INDIA Vs. NEELAM ENGINEERING & CONSTRUCTION CO.
|
December 6, 2006 |
|
UNION OF INDIA Vs. DILBAGH SINGH
|
December 6, 2006 |
|
UNION OF INDIA Vs. PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRAR
|
January 18, 2006 |
|
UNION OF INDIA Vs. HARBHAJAN SINGH
|
September 7, 2006 |
|
UNION OF INDIA Vs. JASWINDER KAUR
|
July 24, 2006 |
|
UNION OF INDIA Vs. JASWINDER KAUR
|
January 24, 2006 |
|
UNION OF INDIA Vs. S S BAWA
|
April 18, 2006 |
|
UNION OF INDIA Vs. RAM PIARI
|
February 7, 2006 |
|
UNION OF INDIA Vs. DASONDHAN DEVI
|
February 2, 2006 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH
|
May 3, 2006 |
|
UNION OF INDIA Vs. SATBIR SINGH PADALA
|
September 5, 2006 |
|
UNION OF INDIA Vs. JAGAT SINGH
|
October 11, 2006 |
|
UNION OF INDIA Vs. INDERJIT MEHTA
|
August 17, 2006 |
|
UNION OF INDIA Vs. MUKHTIAR SINGH
|
September 7, 2006 |
|
UNION OF INDIA AND ANOTHER Vs. SHRI ONKAR AND OTHERS
|
August 7, 2006 |
|
UNION OF INDIA AND ANOTHERS Vs. AMRESH JAIN AND ANOTHERS
|
July 25, 2006 |
|
UNION OF INDIA AND OTHERS Vs. L/NK RAM SINGH RAI
|
December 11, 2006 |
|
UNIQUE RICE PRIVATE LTD Vs. STATE BANK OF PATIALA
|
July 6, 2006 |
|
UNIROYAL TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMSGROUP V-AAIR CARGO
|
August 1, 2006 |
|
UNITED BUS SERVICE REGD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
|
March 23, 2006 |
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UNITED INDIA INSURANCE CO Vs. KAUSHALAYA DEVI
|
February 17, 2006 |
|
UNITED INDIA INSURANCE CO Vs. VINOD CHOPRA
|
March 3, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. GULZAR SINGH
|
January 24, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. SAROJ BALA
|
February 2, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. KASHMIRI
|
December 6, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. SHELA DEVI
|
December 14, 2006 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANTOSH KUMARI
|
October 11, 2006 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. POONAM ARORA
|
October 16, 2006 |
|
UNITED INDIA INSURANCE COMPANY Vs. ANIL KUMAR
|
December 1, 2006 |
|
UNITED INDIA INSURANCE COMPANY Vs. VIJAY KUMAR SIKKA
|
September 7, 2006 |
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UNITED INDIA INSURANCE COMPANY Vs. RIDHI KAPOOR
|
January 13, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIMLA DEVI & ORS
|
April 3, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. LILLY UPPAL AND ORS
|
October 19, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATWINDER KAUR
|
March 16, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARGIAN DEVI
|
August 2, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DALIP SINGH
|
August 7, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. AMIN CHAND
|
May 30, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. NATHU SINGH
|
February 2, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PREM LATA
|
December 12, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SHANKUTLA DEVI
|
January 20, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. JOGINDER KAUR
|
July 5, 2006 |
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UNITED INSURANCE COMPANY LTD Vs. M L SHARMA AND ANOTHER
|
January 23, 2006 |
|
UNITED VANAASPATI LIMITED Vs. VARDHMAN SOLVEX PVT. LTD.
|
October 9, 2006 |
|
UNITEX STEELS PVT LTD Vs. BANK OF INDIA
|
October 13, 2006 |
|
UPENDER KUMAR Vs. STATE OF HARYANA
|
August 1, 2006 |
|
UPKAR ROAD LINES Vs. PFIZER LIMITED
|
July 31, 2006 |
|
UPKAR SINGH VIRK Vs. STATE OF PUNJAB
|
April 25, 2006 |
|
URESH KUMAR Vs. STATE OF HARYANA
|
March 9, 2006 |
|
USHA DEVI Vs. OM PARKASH @ OMI @ OM PAL
|
August 23, 2006 |
|
USHA RANI Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2006 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. BASANT RAM
|
February 23, 2006 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. MEHTAB SINGH
|
October 23, 2006 |
|
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. JAGDISH AND OTHERS
|
August 4, 2006 |
|
UTTARI HARYANA BIJLI VITRAN NIGAM Vs. BALDEV SINGH
|
March 2, 2006 |
|
V K RATTI VILLAGE MALPUR ARKAN TEHSIL NAWAN SHAHR DISTRICT Vs. COMMISSIONER OF INCOME TAX
|
November 14, 2006 |
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V M CHOPRA Vs. UNION OF INDIA
|
August 7, 2006 |
|
V N ABROL Vs. UNION OF INDIA
|
May 15, 2006 |
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V.K. CHOPRA Vs. SUBHASH CHANDER
|
January 6, 2006 |
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V.M. SPINNING MILLS Vs. ORIENTAL BANK OF COMMERCE
|
September 29, 2006 |
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VAIBHAV NIJHAWAN Vs. MANI LAL
|
August 18, 2006 |
|
VAISH AGGARWAL PANCHAYAT (REGD.) THANESAR Vs. YOGESH KUMAR
|
November 21, 2006 |
|
VAISHNAVI ENTERPRISES Vs. ROPAR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED
|
August 31, 2006 |
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VAISHNO LAL Vs. MILKHI RAM
|
December 11, 2006 |
|
VAKASH ALIAS VIKEY Vs. STATE OF HARYANA
|
October 17, 2006 |
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VANDANA ROHILA Vs. STATE OF HARYANA
|
May 8, 2006 |
|
VANEET JAIN Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2006 |
|
VARDHMAN OIL EXTRACTION AND CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2006 |
|
VARDHMAN OIL EXTRACTION AND CHEMICALS PRIVATE LIMITED, AMRITSAR Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
|
November 14, 2006 |
|
VARINDER KALSI Vs. STATE OF PUNJAB
|
July 24, 2006 |
|
VARINDER KUMAR Vs. MUNICIPAL CORPORATION LUDHIANA
|
February 28, 2006 |
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VARINDER KUMAR Vs. KULBHUSHAN BHASIN AND ANOTHER
|
August 8, 2006 |
|
VARINDER SINGH Vs. BALJIT SINGH
|
September 13, 2006 |
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VARINDER SINGH Vs. BALJIT SINGH
|
October 13, 2006 |
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VARINDER SINGH CHAUHAN Vs. STATE OF PUNJAB
|
July 25, 2006 |
|
VARUN ELECTRONICS Vs. M/S. DAEWOO ANCHOR ELECTRONIC LTD
|
January 17, 2006 |
|
VARUN GUPTA Vs. SHREE SANATAN DHARAM SABHA
|
July 27, 2006 |
|
VASDEVINDER SINGH ALIAS VASUDEV ALIAS VASSU Vs. STATE OF PUNJAB
|
March 2, 2006 |
|
VASU DEV Vs. RANVIR
|
March 20, 2006 |
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VASU DEV Vs. STATE OF HARYANA
|
May 8, 2006 |
|
VED KUMARI Vs. HARPAL KAUR
|
February 7, 2006 |
|
VED PAL Vs. STATE OF HARYANA
|
November 30, 2006 |
|
VED PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2006 |
|
VED PAL SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 23, 2006 |
|
VED PAL SINGH Vs. PUNEET BALI
|
March 23, 2006 |
|
VED PARKASH Vs. STATE OF HARYANA
|
May 31, 2006 |
|
VED PARKASH Vs. STATE OF HARYANA
|
August 4, 2006 |
|
VED PARKASH Vs. BHAGIRATH PARSHAD
|
November 29, 2006 |
|
VED PARKASH Vs. VIJAY SINGH
|
November 14, 2006 |
|
VED PARKASH CHHABRA Vs. STATE OF HARYANA
|
February 15, 2006 |
|
VEENA KUMARI Vs. STATE OF HARYANA
|
September 7, 2006 |
|
VEENA YADAV Vs. ROSHAN LAL
|
March 28, 2006 |
|
VEER BHAN Vs. NAGAR COUNCIL SAMANA
|
April 25, 2006 |
|
VEER BHAN Vs. SPECIAL SECRETARY, GOVERNMENT OF HARYANA, LABOUR DEPARTMENT
|
August 28, 2006 |
|
VEER BHAN Vs. STATE OF HARYANA
|
April 26, 2006 |
|
VEER KAUR Vs. STATE OF HARYANA
|
July 17, 2006 |
|
VEERAN RANI Vs. STATE OF PUNJA
|
February 14, 2006 |
|
VEERO Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 10, 2006 |
|
VEERPAL KAUR Vs. RASHPAL SINGH
|
July 5, 2006 |
|
VEERPAL SINGH Vs. STATE OF HARYANA
|
August 24, 2006 |
|
VERINDER SINGH YADAV Vs. STATE OF HARYANA
|
September 7, 2006 |
|
VERSHA SHARMA Vs. STATE OF HARYANA
|
July 17, 2006 |
|
VICTOR INDUSTRIES Vs. BANARASI LAL
|
September 5, 2006 |
|
VIDYA DEVI Vs. H.V.P.N.L. AND OTHERS
|
September 29, 2006 |
|
VIDYA RANI Vs. K K KHANDELWAL
|
July 10, 2006 |
|
VIDYA RANI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
July 5, 2006 |
|
VIDYA SAGAR Vs. INCOME TAX OFFICER
|
September 20, 2006 |
|
VIDYA WATI Vs. WIRSA SINGH
|
August 2, 2006 |
|
VIJAY Vs. STATE OF HARYANA
|
July 14, 2006 |
|
VIJAY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 27, 2006 |
|
VIJAY BANSAL Vs. MANJIT SINGH
|
October 10, 2006 |
|
VIJAY BHADUR Vs. SARBATI
|
July 26, 2006 |
|
VIJAY KUMAR Vs. DHARAM PAL
|
May 3, 2006 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
March 27, 2006 |
|
VIJAY KUMAR Vs. ANAND PARKASH GOEL
|
November 3, 2006 |
|
VIJAY KUMAR Vs. STATE OF CHANDIGARH U T
|
November 22, 2006 |
|
VIJAY KUMAR KAMRA Vs. PUNJAB NATIONAL BANK AND OTHERS
|
September 19, 2006 |
|
VIJAY KUMAR SHARMA Vs. S S CHANNI
|
March 28, 2006 |
|
VIJAY KUMARI Vs. SEEMA SHARMA
|
April 4, 2006 |
|
VIJAY MEHTA Vs. UNION OF INDIA
|
August 2, 2006 |
|
VIJAY PAL Vs. ROHTASH SINGH
|
January 18, 2006 |
|
VIJAY SHANKAR Vs. UNION OF INDIA
|
May 16, 2006 |
|
VIJAY SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES PUNJAB AND OTHERS
|
April 5, 2006 |
|
VIJENDER SINGH Vs. KAILASH SHARMA
|
September 11, 2006 |
|
VIJENDER SINGH Vs. STATE OF HARYANA
|
March 30, 2006 |
|
VIJINDER KUMAR MANGLA Vs. STATE OF HARYANA
|
September 5, 2006 |
|
VIKAS GUPTA Vs. GENERAL MANAGER ALLAHABAD BANK
|
May 16, 2006 |
|
VIKAS METAL, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
|
November 14, 2006 |
|
VIKAS PARUTHI ALIAS SONU Vs. STATE OF PUNJAB
|
August 18, 2006 |
|
VIKRAM SINGH Vs. STATE OF HARYANA
|
May 28, 2006 |
|
VIKRAM SINGH Vs. STATE OF HARYANA
|
March 10, 2006 |
|
VIKRAM SINGLA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 4, 2006 |
|
VIKRAMJIT DHAWAN Vs. SARITA ALIAS KIRAN DHAWAN ALIAS NEETA
|
July 12, 2006 |
|
VIKRAMJIT SINGH Vs. UNION OF INDIA
|
August 30, 2006 |
|
VIKRAMJIT SINGH ALIAS VICKY Vs. STATE OF PUNJAB
|
February 28, 2006 |
|
VINEET ALIAS BUNTY Vs. STATE OF PUNJAB
|
October 13, 2006 |
|
VINEET ALIAS BUNTY Vs. STATE OF PUNJAB
|
October 10, 2006 |
|
VINEY KUMAR Vs. HARYANA STATE
|
February 28, 2006 |
|
VINOD Vs. THE STATE OF HARYANA
|
January 10, 2006 |
|
VINOD CHOPRA Vs. U T CHANDIGARH
|
May 17, 2006 |
|
VINOD KRISHAN KHANNA AND ORS. Vs. AMRITSAR SWADESHI TEXTILE CORPORATION P. LTD. AND ORS.
|
October 12, 2006 |
|
VINOD KUMAR Vs. JAGDISH RAI
|
January 18, 2006 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
October 17, 2006 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
July 4, 2006 |
|
VINOD KUMAR Vs. STATE BANK OF INDIA
|
May 11, 2006 |
|
VINOD KUMAR Vs. STATE
|
February 16, 2006 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
April 20, 2006 |
|
VINOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2006 |
|
VINOD KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
October 16, 2006 |
|
VINOD KUMARI Vs. STATE OF HARYANA
|
February 22, 2006 |
|
VIPAN KUMAR Vs. STATE OF PUNJAB
|
October 23, 2006 |
|
VIPIN KUMAR Vs. STATE OF HARYANA
|
March 21, 2006 |
|
VIRENDER KUMAR Vs. RAM GOPAL
|
January 20, 2006 |
|
VIRENDER KUMAR Vs. STATE OF HARYANA
|
October 19, 2006 |
|
VIRENDER SINGH Vs. STATE OF HARYANA
|
July 17, 2006 |
|
VIRENDER SINGH DAHIYA Vs. STATE OF HARYANA
|
August 21, 2006 |
|
VIRSA SINGH Vs. GURBACHAN SINGH
|
February 6, 2006 |
|
VISAKHA SINGH Vs. STATE OF PUNJAB
|
January 25, 2006 |
|
VISHAL PATEL Vs. STATE OF HARYANA
|
July 4, 2006 |
|
VISHNU Vs. SUBHASH CHAND
|
August 28, 2006 |
|
VISHNU DAYAL Vs. STATE OF HARYANA AND OTHERS
|
April 28, 2006 |
|
VISHNU PARKASH GOEL Vs. STATE OF PUNJAB
|
May 5, 2006 |
|
VISHWA MITTAR Vs. BALWANT RAI MADAN LAL
|
October 24, 2006 |
|
VISHWAJEET Vs. SATYAWANTI
|
April 18, 2006 |
|
VISHWAJIT Vs. STATE OF HARYANA
|
October 17, 2006 |
|
VITO SINGH Vs. UNION OF INDIA
|
January 27, 2006 |
|
VIVEK GOENKA Vs. COL. RAM SINGH
|
February 9, 2006 |
|
VIVEK POULSATY Vs. STATE OF HARYANA
|
April 25, 2006 |
|
VIVEK SINGH Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS
|
September 25, 2006 |
|
VOGUE FABRICS PANIPAT Vs. AASHISH FABRICS
|
October 28, 2006 |
|
WARYAM Vs. PRESIDING OFFICER LABOUR COURT
|
January 10, 2006 |
|
WARYAM Vs. PRESIDING OFFICER LABOUR COURT
|
August 10, 2006 |
|
WARYAM SINGH Vs. STATE OF HARYANA
|
April 17, 2006 |
|
WARYAM SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
May 3, 2006 |
|
WASSAN SINGH Vs. DALBIR KAUR
|
October 12, 2006 |
|
WAZIR CHAND Vs. SATISH KUMAR
|
July 12, 2006 |
|
WAZIR CHAND BRIJ LAL Vs. MOHAMMAD ASGHAR FAROOQI
|
July 31, 2006 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
March 1, 2006 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
July 20, 2006 |
|
WAZIR SINGH Vs. RAM KUMAR
|
May 24, 2006 |
|
WELFARE SOCIETY OF LANDLORDS AUTHORIZED ORIGINALS Vs. CHANDIGARH ADMINISTRATION
|
February 2, 2006 |
|
WESTERN INDUSTRIES Vs. KULWANT SINGH
|
February 22, 2006 |
|
XCELL AUTOMATION Vs. STATE OF PUNJAB
|
November 22, 2006 |
|
YADWINDER SHARMA Vs. PEPSU ROAD TRANSPORT CORPORATION
|
August 11, 2006 |
|
YADWINDER SINGH Vs. AJMER KAUR
|
January 12, 2006 |
|
YASH PAL Vs. NAND KISHORE
|
November 1, 2006 |
|
YASH PAL Vs. STATE OF PUNJAB
|
February 21, 2006 |
|
YASH PAL SHARMA Vs. AJIT SINGH
|
May 31, 2006 |
|
YASHPAL @ DON Vs. THE STATE OF HARYANA
|
January 10, 2006 |
|
YASHPAL SHARMA Vs. STATE OF HARYANA
|
January 16, 2006 |
|
YASHPAL SINGH Vs. STATE BANK OF INDIA
|
February 14, 2006 |
|
YASHWANT SINGH Vs. UNION OF INDIA
|
August 10, 2006 |
|
YHAKAR SINGH Vs. NARINDER SINGH
|
July 19, 2006 |
|
YOGESH Vs. SANTOSH AND ORS
|
December 1, 2006 |
|
YOGESH KUMAR Vs. STATE OF PUNJAB
|
February 2, 2006 |
|
YOGESH SHARMA Vs. MS. SAROJNI GAUTAM SHARMA
|
August 31, 2006 |
|
YOGINDER KUMAR SHARMA ALIAS RAJ KUMAR SHARMA Vs. DARSHANA KUMARI
|
February 28, 2006 |
|
YUDISTHAR RAJ Vs. HARYANA STATE
|
February 23, 2006 |
|
YUV RAJ Vs. BALWANT SINGH
|
May 16, 2006 |
|
ZAIL SINGH Vs. HARJIT SINGH
|
July 7, 2006 |
|
ZAMILA Vs. FIROJ BANO
|
February 6, 2006 |
|
ZANIB Vs. STATE OF PUNJAB
|
May 16, 2006 |
|
ZARINA Vs. STATE OF HARYANA
|
July 14, 2006 |
|
ZILE SINGH Vs. UNION OF INDIA
|
August 2, 2006 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
July 24, 2006 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
October 10, 2006 |
|
ZORA SINGH Vs. STATE OF PUNJAB
|
August 1, 2006 |
|
ZORA SINGH Vs. RESIDING OFFICER, LABOUR COURT AND OTHERS
|
November 13, 2006 |
LOGIN