REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K NARULA Vs. UNION OF INDIA	May 27, 2005
A.S. ATWAL Vs. COMMISSIONER OF INCOME TAX	February 10, 2005
A.S. GILL Vs. STATE OF PUNJAB AND ORS.	May 17, 2005
ABHEY CHAND Vs. BIMLA DEVI	August 2, 2005
ADINATH DYEING AND FINISHING MILLS Vs. COMMR. OF C. EX.	July 5, 2005
ADISHWAR JAIN Vs. UNION OF INDIA	November 23, 2005
AJAB SINGH Vs. STATE OF HARYANA	March 9, 2005
AJAIB SINGH Vs. BALBIR SINGH	March 29, 2005
AJAY BANSAL Vs. NIRMAL JAIN	December 7, 2005
AJAY SONDHI Vs. PUNJABI UNIVERSITY, PATIALA	May 24, 2005
AJAY VIR SEHGAL Vs. CENTRAL BUREAU OF INVESTIGATION	May 3, 2005
AJIT KUMAR AND ORS. Vs. AMARJIT SINGH AND ORS.	August 19, 2005
AJIT PAL SINGH Vs. THE STATE OF PUNJAB AND ORS.	August 22, 2005
AJIT SINGH Vs. STATE OF PUNJAB	May 31, 2005
AJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB	March 15, 2005
AJIT SINGH Vs. STATE OF PUNJAB AND ANR.	February 10, 2005
AJMER SINGH Vs. STATE OF PUNJAB	July 20, 2005
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD.	February 21, 2005
AMANDEEP KAUR Vs. STATE OF PUNJAB	July 21, 2005
AMAR LAL AND ANOTHER Vs. STATE OF HARYANA	March 15, 2005
AMAR NATH Vs. STATE OF HARYANA	April 5, 2005
AMAR NATH Vs. PUNJAB STATE	November 29, 2005
AMAR SINGH Vs. SECRETARY, TRANSPORT DEPTT	October 28, 2005
AMAR SINGH Vs. SARWAN SINGH	August 24, 2005
AMAR SINGH Vs. THE STATE OF PUNJAB	April 4, 2005
AMAR SINGH (CONSTABLE NO. 694/FDK) Vs. STATE OF PUNJAB AND ORS.	October 18, 2005
AMAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	December 22, 2005
AMARJIT KAUR Vs. STATE OF HARYANA	March 23, 2005
AMARJIT SINGH Vs. STATE OF PUNJAB	December 21, 2005
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS.	January 6, 2005
AMARJIT SINGH Vs. STATE OF PUNJAB	May 2, 2005
AMARJIT SINGH & ORS. Vs. STATE OF PUNJAB AND ORS.	January 18, 2005
AMARJIT SINGH AND ANOTHER Vs. PUNJAB STATE TUBEWELL CORPORATION LTD. AND OTHERS	September 13, 2005
AMARJIT SINGH DHINGRA Vs. THE STATE OF PUNJAB	March 30, 2005
AMARJIT SINGH SANDHU Vs. STATE OF PUNJAB	May 31, 2005
AMBICA OIL AND GENERAL MILLS Vs. INCOME-TAX OFFICER-CUM-ASSESSING OFFICER	January 11, 2005
AMIT Vs. STATE OF HARYANA	January 17, 2005
AMIT @ MITTU Vs. STATE OF HARYANA	February 26, 2005
AMOLAK SINGH Vs. UNION OF INDIA & ORS.	April 4, 2005
AMRIK SINGH Vs. STATE OF HARYANA	February 1, 2005
AMRIK SINGH Vs. STATE OF PUNJAB	February 23, 2005
AMRIK SINGH Vs. STATE OF PUNJAB	March 23, 2005
AMRITSAR IMPROVEMENT TRUST Vs. GURDIAL SINGH	July 6, 2005
ANAND Vs. DARSHNA DEVI	September 16, 2005
ANAND KUMAR @ PAPPU Vs. STATE OF HARYANA	August 18, 2005
ANAND PARKASH Vs. STATE OF PUNJAB	May 18, 2005
ANAND THAKUR ALIAS GUDDA Vs. U.T. CHANDIGARH	March 22, 2005
ANGREJ SINGH Vs. KULDEEP SINGH	July 13, 2005
ANIL KUMAR Vs. UNION TERRITORY	October 20, 2005
ANIL KUMAR Vs. STATE OF HARYANA	December 15, 2005
ANIL KUMAR Vs. STATE OF HARYANA	April 25, 2005
ANIL KUMAR AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	April 11, 2005
ANISHA BHANDARI Vs. STATE OF HARYANA	January 20, 2005
ANKIT PIPES PVT. LTD Vs. STATE OF HARYANA	October 4, 2005
ANKUR KHOSLA AND OTHERS Vs. PUNJAB TECHNICAL UNIVERSITY AND OTHERS	April 11, 2005
ANNAPURNA IMPEX PVT. LTD. Vs. UNION OF INDIA (UOI)	November 11, 2005
ANOKH SINGH (DIED) AND ORS. Vs. NACHHATTAR SINGH AND ORS.	November 30, 2005
ANOOP BHAKOO Vs. SUBHASH CHANDER GUPTA	March 4, 2005
ANUPAM Vs. STATE OF HARYANA	September 15, 2005
ANUPAM SWEET HOUSE Vs. STATE OF HARYANA AND ORS.	February 7, 2005
ARCHIT GOYAL Vs. STATE OF PUNJAB	February 9, 2005
ARDEE BUSINESS CENTRE PVT. LTD. Vs. RAM KISHAN	May 24, 2005
ARICHIT GOYAL Vs. STATE OF PUNJAB AND ANR.	March 9, 2005
ARUN JHA Vs. STATE OF HARYANA	October 6, 2005
ARUN KUMAR Vs. DIVISIONAL COMMISSIONER, PATIALA	October 10, 2005
ARUN KUMAR Vs. STATE OF HARYANA	August 9, 2005
ASHOK Vs. GANESHI	March 29, 2005
ASHOK KUMAR Vs. PARTAP SINGH	November 23, 2005
ASHOK KUMAR Vs. STATE OF HARYANA	November 8, 2005
ASHOK KUMAR Vs. BALRAJ KAUSHAL	October 4, 2005
ASHOK KUMAR Vs. SURINDER KUMAR	February 4, 2005
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA	May 11, 2005
ASHOK KUMAR JAIN Vs. IMPROVEMENT TRUST KAPURTHALA	February 16, 2005
ASHOK KUMAR SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	March 30, 2005
ASHOK VAID AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 24, 2005
ASHWANI KUMAR Vs. SASHI BALA	January 28, 2005
ASHWANI KUMAR Vs. PARDEEP KUMAR	April 27, 2005
ASSOCIATED THEATRES Vs. VIJAY KUMAR	May 31, 2005
ATTAR SINGH Vs. HARGYAN	February 2, 2005
ATUL GLASS INDUSTRIES LIMITED Vs. STATE OF HARYANA AND ORS.	September 15, 2005
ATUL KOHLI Vs. STATE OF PUNJAB	March 7, 2005
AVTAR KRISHAN Vs. STATE OF HARYANA	November 16, 2005
AVTAR SINGH Vs. STATE OF HARYANA	January 14, 2005
AVTAR SINGH Vs. FAQIR SINGH	May 10, 2005
AVTAR SINGH Vs. STATE OF PUNJAB	February 15, 2005
AVTAR SINGH Vs. AZAD SINGH AND ORS.	February 10, 2005
AVTAR SINGH Vs. SINGH FINANCE	September 14, 2005
AVTAR SINGH & ANR. Vs. BALWINDER SINGH & ORS.	March 23, 2005
AZAD PARVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	September 9, 2005
AZAD SINGH & ANR. Vs. STATE OF HARYANA	January 3, 2005
AZADBIR SINGH AND OTHERS Vs. SECRETARY, HARYANA STATE ELECTRICITY BOARD, AND OTHERS	October 19, 2005
B K DHINGRA Vs. UNION OF INDIA	November 14, 2005
BABLI Vs. STATE OF HARYANA	November 21, 2005
BABLU KUMAR YADAV Vs. STATE OF PUNJAB	November 10, 2005
BABU RAM Vs. NARESH KUMAR	September 20, 2005
BABU RAM Vs. DIVISIONAL FOREST OFFICER U T CHANDIGARH	May 27, 2005
BABU SINGH Vs. RAM SAHAI	November 11, 2005
BACHAN SINGH Vs. SUDERSHAN CHAND	October 10, 2005
BACHITTAR SINGH Vs. STATE OF PUNJAB	April 6, 2005
BACHNA Vs. GRAM PANCHAYAT, MEHMOODPUR JATTAN	July 27, 2005
BACHNA RAM Vs. STATE OF HARYANA	July 13, 2005
BADAL SINGH Vs. AMAR KAUR	May 9, 2005
BAHAL SINGH Vs. STATE OF PUNJAB	December 16, 2005
BAJ SINGH Vs. RAVINDERR SINGH	July 7, 2005
BAKHTAWAR SINGH Vs. FINANCIAL COMMISSIONER	March 16, 2005
BAKSHI SINGH Vs. STATE OF PUNJAB	July 27, 2005
BAL KISHAN Vs. TARA CHAND	May 19, 2005
BAL SINGH AND OTHERS Vs. RAVINDER SINGH AND OTHERS	July 7, 2005
BALAUR SINGH Vs. DIRECTOR STATE TRANSPORT PUNJAB	April 6, 2005
BALBIR Vs. STATE OF HARYANA	August 24, 2005
BALBIR SINGH Vs. STATE OF HARYANA	July 8, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	August 25, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	October 6, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	December 6, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	October 21, 2005
BALBIR SINGH Vs. MAJOR UMRAO SINGH	January 19, 2005
BALBIR SINGH Vs. STATE OF PUNJAB	March 22, 2005
BALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB	March 24, 2005
BALBIR SINGH ALIAS BIRA Vs. STATE OF PUNJAB	March 3, 2005
BALBIR SINGH ARORA Vs. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA	July 13, 2005
BALBIR SINGH MAKKER Vs. PUNJAB MANDI BOARD	October 24, 2005
BALDESH KAUR Vs. DHIAN KAUR	April 11, 2005
BALDEV KRISHAN Vs. PUNNA SINGH	December 19, 2005
BALDEV RAJ Vs. NEELAM KANTA	February 7, 2005
BALDEV SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	February 2, 2005
BALDEV SINGH Vs. MAGHAR SINGH	February 21, 2005
BALDEV SINGH Vs. STATE OF HARYANA	September 28, 2005
BALDEV SINGH Vs. STATE OF PUNJAB	August 22, 2005
BALDEV SINGH Vs. STATE OF PUNJAB	February 15, 2005
BALDEV SINGH Vs. STATE OF HARYANA AND ORS.	December 9, 2005
BALDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	July 28, 2005
BALJINDER SINGH Vs. UNION OF INDIA	October 21, 2005
BALJINDER SINGH Vs. STATE OF PUNJAB	May 23, 2005
BALJIT SINGH Vs. STATE OF PUNJAB	September 22, 2005
BALJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND ANR.	February 8, 2005
BALKARAN SINGH Vs. STATE OF PUNJAB	March 22, 2005
BALKISHAN Vs. STATE OF HARYANA	March 2, 2005
BALRAM SHARMA Vs. EDUCATIONAL SOCIETY OF MAHARISHI SOUBHARI MIDDLE SCHOOL	September 14, 2005
BALVINDER SINGH AND ORS. Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ANR.	April 27, 2005
BALWANT SINGH Vs. HARYANA STATE ELECTRICITY BOARD	April 27, 2005
BALWANT SINGH Vs. STATE OF PUNJAB	February 9, 2005
BALWANT SINGH Vs. STATE OF HARYANA	March 30, 2005
BALWANT SINGH AND OTHERS Vs. THE STATE OF PUNJAB	May 4, 2005
BALWANT SINGH MANGAT Vs. STATE OF PUNJAB AND OTHERS	January 19, 2005
BALWANT SINGH SALUJA Vs. STATE OF PUNJAB	April 6, 2005
BALWINDER KUMAR Vs. RAJINDER KUMAR	January 25, 2005
BALWINDER SINGH Vs. STATE OF PUNJAB	March 17, 2005
BALWINDER SINGH Vs. STATE OF PUNJAB	March 12, 2005
BALWINDER SINGH Vs. STATE OF PUNJAB	October 19, 2005
BALWINDER SINGH Vs. PREM SINGH	November 22, 2005
BALWINDER SINGH WALIA Vs. STATE OF PUNJAB	September 28, 2005
BANARSI DASS Vs. STATE OF HARYANA	July 13, 2005
BANARSI DASS Vs. OM PRAKASH	February 8, 2005
BANSAL & DEOL FERTILIZER Vs. STATE OF PUNJAB	September 7, 2005
BANSAL INDUSTRIES Vs. THE FOOD CORPORATION OF INDIA AND ANR.	January 19, 2005
BANT SINGH Vs. THE STATE OF PUNJAB	November 9, 2005
BANT SINGH Vs. BABA DAYA NATH CHELLA BABA PRITAM NATH	September 1, 2005
BANT SINGH Vs. HARNAM KAUR	March 9, 2005
BANT SINGH Vs. LAKHBIR SINGH	February 14, 2005
BANTA SINGH Vs. KARNAL SINGH	August 25, 2005
BARU RAM AND ORS. Vs. KHUB RAM AND ORS.	January 19, 2005
BASANT RAJ Vs. KAUSHAL KISHORE	March 28, 2005
BAWA SINGH Vs. HAQIQAT SINGH	May 26, 2005
BAWA SINGH Vs. TEJ KAUR	September 2, 2005
BEANT KAUR Vs. ANIL KUMAR	February 15, 2005
BED RAM Vs. STATE OF HARYANA	March 31, 2005
BHAG SINGH Vs. STATE OF PUNJAB	August 18, 2005
BHAG SINGH Vs. PUNJAB AND SIND BANK AND ORS.	August 16, 2005
BHAGAT MATU RAM Vs. BASTI RAM BHOLA	August 5, 2005
BHAGWAN Vs. STATE OF HARYANA	January 21, 2005
BHAGWAN DASS Vs. HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION AND OTHERS	November 29, 2005
BHAGWAN SINGH Vs. PURAN SINGH	September 21, 2005
BHAGWANA Vs. FINANCIAL COMMISSIONER HARYANA	May 11, 2005
BHAJAN SINGH Vs. SATI BRAHAMANA	October 18, 2005
BHAJAN SINGH Vs. JASWANT SINGH	November 29, 2005
BHAJAN SINGH Vs. SATI BRAHAMANA	September 18, 2005
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE OF HARYANA	January 24, 2005
BHANI RAM AND ORS. Vs. THE STATE OF PUNJAB	March 15, 2005
BHANO Vs. JARNAIL KAUR	May 2, 2005
BHARAT BHUSHAN Vs. K.K. SAINI	April 25, 2005
BHARAT BHUSHAN Vs. MADHU	March 15, 2005
BHARAT BHUSHAN ALIAS SONU Vs. STATE OF HARYANA	January 11, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF PUNJAB	August 23, 2005
BHARAT RATTAN DR. BABA SAHIB BHIM RAO AMBEDKAR COOPERATIVE TRANSPORT SOCIETY LTD. Vs. STATE OF HARYANA	January 6, 2005
BHARPOOR SINGH (RETIRED A.F.M.) Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS	September 16, 2005
BHARTU Vs. MANSHA	March 11, 2005
BHAWANI COTTON MILLS Vs. STATE OF PUNJAB AND OTHERS	March 23, 2005
BHIM SAIN Vs. MANOJ KUMAR AND ANR.	May 13, 2005
BHIM SINGH Vs. STATE OF HARYANA	February 11, 2005
BHOLA SINGH Vs. STATE OF PUNJAB	January 28, 2005
BHOLA SINGH Vs. STATE OF HARYANA	May 11, 2005
BHUP SINGH Vs. STATE OF HARYANA	March 22, 2005
BHUPAL SINGH AND ORS. Vs. STATE OF HARYANA THROUGH THE COLLECTOR LAND ACQUISITION, URBAN ESTATES	October 19, 2005
BHUPENDER SINGH Vs. STATE OF HARYANA AND ORS.	April 30, 2005
BHUPINDER SINGH Vs. STATE OF PANJAB	September 1, 2005
BHUPINDER SINGH Vs. PUNJAB STATE	April 27, 2005
BHUPINDER SINGH Vs. STATE	July 11, 2005
BHUPINDER SINGH Vs. STATE OF PUNJAB	August 31, 2005
BHUPINDER SINGH Vs. NARINDER SINGH	October 31, 2005
BHUPINDER SINGH Vs. STATE OF HARYANA	March 24, 2005
BHURI ALIAS SHAKUNTLA Vs. STAT2:12 PM 2/7/2012E OF HARYANA	July 26, 2005
BIJENDER SINGH Vs. THE STATE OF HARYANA AND ORS.	March 17, 2005
BIKARAM SINGH Vs. PAPSU ROAD TRANSPORT CORPN FARIDKOT AND ANOTHER	May 25, 2005
BIR NARINDER SINGH Vs. HARPAL SINGH	December 8, 2005
BIRBAL SHARMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ANOTHER	May 25, 2005
BIRU & ORS. Vs. STATE OF HARYANA	August 3, 2005
BIRU RAM Vs. STATE OF PUNJAB	August 22, 2005
BISHAN SINGH Vs. SARAN SINGH	October 5, 2005
BOSTAR Vs. STATE OF HARYANA	May 13, 2005
BRAHM DUTT SHARMA Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER	September 29, 2005
BRAHMA DEVI AND ANOTHER Vs. STATE OF HARYANA	July 27, 2005
BRITISH INDIA CORPORATION Vs. JAGDISH PARKASH AND OTHERS	January 12, 2005
BUDH RAM Vs. NIHAL SINGH	February 3, 2005
BUTA SINGH Vs. STATE OF PUNJAB	December 23, 2005
C.C.S. HAU HISSAR Vs. UDEY CHAND	August 19, 2005
CANARA BANK Vs. STATE	September 21, 2005
CASIO INDIA CO PRIVATE LIMITED Vs. STATE OF HARYANA	January 6, 2005
CCS HARYANA AGRICULTURAL UNIVERSITY Vs. NARENDER KUMAR	September 9, 2005
CENTRAL ACADEMY EDUCATIONAL PROGRESSIVE SOCIETY OF INDIA Vs. NATIONAL FERTILIZERS LTD.	August 24, 2005
CHANAN SINGH Vs. FINANCIAL COMMISSIONER APPEALS-I AND ORS.	January 27, 2005
CHANAN SINGH Vs. SANTA SINGH	December 9, 2005
CHANCHAL MAHAJAN (MRS.) Vs. SHRI SURINDER KUMAR MAHAJAN	May 26, 2005
CHAND SINGH Vs. GANGADHAR	November 11, 2005
CHAND SINGH @ TIDI Vs. STATE OF PUNJAB	May 25, 2005
CHANDER KALA Vs. LACHHMAN SINGH	November 16, 2005
CHANDER PAL Vs. STATE OF HARYANA	March 4, 2005
CHANDER PAL Vs. STATE OF HARYANA	September 15, 2005
CHANDER PAL SINGH Vs. HARYANA STATE ELECTRICITY BOARD THRU. ITS SECRETARY AND OTHERS	May 30, 2005
CHANDIGARH PRIMARY CO OP LAND MORTGAGE BANK LTD Vs. STATE OF PUNJAB	January 19, 2005
CHARAN DASS Vs. STATE OF PUNJAB	July 6, 2005
CHARAN DASS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER	September 5, 2005
CHARAN DASS Vs. HARBANS LAL	August 10, 2005
CHARAN SINGH Vs. STATE OF PUNJAB	February 16, 2005
CHARANJIT KAUR Vs. STATE OF PUNJAB	February 9, 2005
CHARANJIT KAUR Vs. DARSHAN SINGH	January 28, 2005
CHARANJIT SINGH & ANR. Vs. STATE OF HARYANA	May 19, 2005
CHARAT ALIAS SUNDA Vs. STATE OF HARYANA	January 19, 2005
CHATRA AND ANOTHER Vs. STATE OF HARYANA	August 4, 2005
CHATTAR SINGH Vs. HARYANA STATE ELECTRICITY BOARD	May 4, 2005
CHET RAM Vs. STATE OF HARYANA	May 19, 2005
CHHAJU RAM HANS Vs. HONBLE HIGH COURT OF PUNJAB AND HARYANA	September 1, 2005
CHHALINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	April 30, 2005
CHHINDA SINGH @ SUKHWINDER SINGH, Vs. STATE OF PUNJAB	March 11, 2005
CHHINDER SINGH Vs. PARAMJIT KAUR	November 14, 2005
CHUNI LAL Vs. STATE OF HARYANA	October 21, 2005
COL. SIR HARINDER SINGH BRAR Vs. INCOME TAX OFFICER	May 11, 2005
COMMISSIONER OF C EX , CHANDIGARH Vs. VARINDER AGRO CHEMICALS LTD	August 1, 2005
COMMISSIONER OF C EX , LUDHIANA Vs. PERFECT SYNTHETICS	February 8, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. RALSON INDIA LTD	December 19, 2005
COMMISSIONER OF INCOME TAX Vs. KAKKAR COMPLEX STEELS P. LTD.	February 10, 2005
COMMISSIONER OF INCOME TAX Vs. AGRO TECH (INDIA) LTD.	March 1, 2005
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL KHARAIT RAM	February 8, 2005
COMMISSIONER OF INCOME TAX Vs. MADAN LAL	January 13, 2005
COMMISSIONER OF INCOME TAX Vs. MODI ELECTRIC SUPPLY CO. LTD	January 7, 2005
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR GOEL	January 19, 2005
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM	January 3, 2005
COMMISSIONER OF INCOME TAX Vs. VIKAS CHEMI GUM INDIA	February 8, 2005
COMMISSIONER OF INCOME TAX Vs. MASTER SUKHWANT SINGH	February 7, 2005
COMMISSIONER OF INCOME TAX Vs. SOBHAG TEXTILE (P) LTD.	January 18, 2005
COMMISSIONER OF INCOME TAX Vs. SUNITA GUPTA	March 14, 2005
COMMISSIONER OF INCOME TAX Vs. K.L. SALUJA	February 21, 2005
COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD.	February 11, 2005
COMMISSIONER OF INCOME TAX Vs. AMARJIT INDERJIT CHOPRA	January 25, 2005
COMMISSIONER OF INCOME TAX Vs. KANSAL HOSIERY WORKS	February 10, 2005
COMMISSIONER OF INCOME TAX Vs. KEERANA VEGETABLE PRODUCTS LTD.	February 14, 2005
COMMISSIONER OF INCOME TAX Vs. BHAGAT BROS.	January 25, 2005
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MANUFACTURING	March 16, 2005
COMMISSIONER OF INCOME TAX Vs. POONAM TRUST	March 29, 2005
COMMISSIONER OF INCOME TAX Vs. K.K. SPUN PIPE	April 30, 2005
COMMISSIONER OF INCOME TAX Vs. ASHOKA DAIRY	January 7, 2005
COMMISSIONER OF INCOME TAX Vs. KAMAL CHEMICALS INDUSTRIES	February 7, 2005
COMMISSIONER OF INCOME TAX Vs. S.S. BANGA	January 17, 2005
COMMISSIONER OF INCOME TAX Vs. F.C.S. INTERNATIONAL MARKETING (P) LTD.	August 29, 2005
COMMISSIONER OF INCOME TAX Vs. HARYANA AGRO SERVICES	January 18, 2005
COMMISSIONER OF INCOME TAX Vs. BHULLAR BUILDERS (P) LTD.	December 6, 2005
COMMISSIONER OF INCOME TAX Vs. P.N. TULI	January 24, 2005
COMMISSIONER OF INCOME TAX Vs. GANESH RICE MILLS	January 31, 2005
COMMISSIONER OF INCOME TAX Vs. HARYANA MINERALS LTD.	January 12, 2005
COMMISSIONER OF INCOME TAX Vs. ATTRI DEVI	January 17, 2005
COMMISSIONER OF INCOME TAX Vs. SAINI MEDICAL STORE	February 22, 2005
COMMISSIONER OF INCOME TAX Vs. KRISHAN LAL DUA	February 7, 2005
COMMISSIONER OF INCOME TAX Vs. ATLAS CYCLE INDUSTRIES LTD.	January 17, 2005
COMMISSIONER OF INCOME TAX Vs. BHAGWAT PARSAD BANSAL AND SONS	January 18, 2005
COMMISSIONER OF INCOME TAX Vs. AGRO TECH (INDIA) LTD.	March 31, 2005
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CIVIL SUPPLIES CORPN. LTD.	February 15, 2005
COMMISSIONER OF INCOME TAX Vs. PALWAL CO-OPERATIVE SUGAR MILLS LTD.	January 13, 2005
COMMISSIONER OF INCOME TAX Vs. BINDA DEVI	February 15, 2005
COMMISSIONER OF INCOME TAX Vs. HARYANA HOTELS LTD.	February 17, 2005
COMMISSIONER OF INCOME TAX Vs. DUTTOM ENTERPRISES	February 14, 2005
COMMISSIONER OF INCOME TAX Vs. ORIENTAL DYEING & FINISHING MILLS	February 10, 2005
COMMISSIONER OF INCOME TAX Vs. SAINI MEDICAL STORE	March 1, 2005
COMMISSIONER OF INCOME TAX Vs. S.C. WADHWA	January 13, 2005
COMMISSIONER OF INCOME TAX Vs. A.P. GERA	February 7, 2005
COMMISSIONER OF INCOME TAX Vs. MANGHA RAM OM PARKASH	January 11, 2005
COMMISSIONER OF INCOME TAX Vs. PAWAN RICE MILLS	January 13, 2005
COMMISSIONER OF INCOME TAX Vs. M.R. SAPRA	January 27, 2005
COMMISSIONER OF INCOME TAX Vs. CHAUDHRY COTTON GINNING & PRESSING FACTORY	January 11, 2005
COMMISSIONER OF INCOME TAX Vs. HUKAM SINGH	January 7, 2005
COMMISSIONER OF INCOME-TAX Vs. GUPTA FABS	January 13, 2005
COMMISSIONER OF INCOME-TAX Vs. PRABHU DAYAL LALLU RAM	January 20, 2005
COMMISSIONER OF WEALTH TAX Vs. ANIL TAYAL	February 8, 2005
COMMISSIONER OF WEALTH TAX Vs. PRINCE RANINDER SINGH TRUST	January 31, 2005
CONSTABLE SURINDER KUMAR Vs. STATE ON HARYANA AND ORS.	March 4, 2005
COURTS ITS OWN MOTION Vs. C.M. MUNJAL, ADDL. ADVOCATE GENERAL, PUNJAB	March 9, 2005
CROWN Vs. B. PURAN CHAND, ADVOCATE	August 22, 2005
DALBIR CHAND Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	May 4, 2005
DALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS	February 2, 2005
DALJIT RAI OBEROI Vs. FINANCIAL COMMISSIONER, HARYANA	May 18, 2005
DALJIT SINGH Vs. STATE OF PUNJAB	May 18, 2005
DALJIT SINGH Vs. SUKHWINDER SINGH	July 28, 2005
DALWINDER KAUR DHESI Vs. STATE THROUGH C.B.I.	May 16, 2005
DARSHAN RANI Vs. STATE OF PUNJAB	January 20, 2005
DARSHAN SINGH Vs. STATE OF PUNJAB	January 25, 2005
DARSHAN SINGH Vs. STATE OF PUNJAB	March 14, 2005
DARSHAN SINGH AND ANR. Vs. THE SUPERINTENDING CANAL OFFICER AND ORS.	January 11, 2005
DARSHAN SINGH SETHI Vs. CHANDER PRABHA	February 18, 2005
DASHRATH Vs. STATE OF HARYANA	October 6, 2005
DATAR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB	August 2, 2005
DAVINDER @ TINKU Vs. STATE OF PUNJAB	September 23, 2005
DAYA NAND Vs. STATE OF HARYANA	April 27, 2005
DAYA RAM Vs. SUBE SINGH	February 8, 2005
DAYA SINGH MAAN Vs. STATE OF HARYANA AND OTHERS	July 4, 2005
DAYAL SINGH Vs. STATE OF HARYANA	July 11, 2005
DAYALO Vs. DHANO	February 21, 2005
DAYAWANTI Vs. SHUBH LATA	May 25, 2005
DEEN DAYAL SHARMA Vs. STATE OF HARYANA AND ANOTHER	May 12, 2005
DEEP CHAND Vs. YED RAM	September 2, 2005
DEEPAK BANSAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	November 14, 2005
DELHI CLOTH STORE Vs. AHUJA TRADERS	February 25, 2005
DES RAJ Vs. STATE OF PUNJAB	May 25, 2005
DES RAJ Vs. REKHA SHARMA	February 11, 2005
DES RAJ ALIAS DESA Vs. STATE OF PUNJAB	August 12, 2005
DES RAJ NAGPAL Vs. UNION OF INDIA	January 12, 2005
DEV RAJ Vs. SATYA DEVI	December 23, 2005
DEVENDRA SINGH SIHMAR Vs. HARYANA PUBLIC SERVICE COMMISSION	May 24, 2005
DEVI LAL Vs. BALWANT SINGH	September 12, 2005
DEVINDER SINGH PURI Vs. B.N. RAMPAL	February 17, 2005
DHAGLA RAM Vs. STATE OF PUNJAB	August 31, 2005
DHAMAN Vs. JIYA LALL	January 12, 2005
DHAN KAUR Vs. SHAMSHER SINGH	April 25, 2005
DHAN SINGH Vs. GURDEV KAUR	September 21, 2005
DHANPAT SINGH Vs. STATE OF HARYANA AND ANOTHER	May 24, 2005
DHARAM & ORS. Vs. STATE OF HARYANA	May 5, 2005
DHARAM PAL Vs. PUSHPA DEVI	October 4, 2005
DHARAM PAL Vs. THE STATE OF HARYANA AND OTHERS	August 24, 2005
DHARAM SINGH Vs. PHULLAN DEVI	May 31, 2005
DHARAM SINGH GILL Vs. STATE OF PUNJAB	March 16, 2005
DHARAMBIR Vs. STATE OF HARYANA	February 11, 2005
DHARMENDER Vs. STATE OF HARYANA AND ORS.	May 27, 2005
DHARMINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS	February 16, 2005
DHIYAN SINGH Vs. GULZAR AHMED	May 27, 2005
DILBAGH SINGH @ BAGGA AND Vs. STATE OF PUNJAB	February 23, 2005
DINA NATH Vs. SHANTI DEVI	October 27, 2005
DINESH KUMAR Vs. RAM SINGH	December 9, 2005
DINESH KUMAR Vs. THE STATE OF HARYANA	May 25, 2005
DINESH KUMAR DHIR Vs. STATE OF PUNJAB	February 11, 2005
DIRECTOR HEALTH AND FAMILY WELFARE Vs. BALJINDER SINGH	December 23, 2005
DR. (SMT.) SUNITA JAIN Vs. STATE OF HARYANA AND OTHERS	March 15, 2005
DR. ARCHANA SUD Vs. UNION OF INDIA	October 19, 2005
DR. C.M. KAPOOR Vs. CHAUDHARY CHARAN SINGH, HARYANA AGRIL. UNIVERSITY AND OTHERS	August 2, 2005
DR. DEV PARKASH CHUGH Vs. STATE OF PUNJAB AND OTHERS	September 29, 2005
DR. G.S. MAVI Vs. STATE OF PUNJAB	April 4, 2005
DR. GURMOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	January 19, 2005
DR. INDER SAIN CHAWLA Vs. JANAK RAM AKA KULDEEP KUMAR	July 23, 2005
DR. RAJIV SHARMA Vs. STATE OF PUNJAB	January 21, 2005
DR. RAM PAUL Vs. DR. PAWAN KUMAR	September 16, 2005
DR. T.L. GALHOTRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	March 30, 2005
EX Vs. UNION OF INDIA AND OTHERS	April 27, 2005
EX. SERVICEMAN LANCE NAIK MADAN LAL Vs. STATE OF PUNJAB	December 23, 2005
EXECUTIVE ENGINEER, BATHINDA Vs. VIJAY KUMAR	November 25, 2005
EXECUTIVE ENGINEER, CONSTRUCTION DIVISIONS Vs. SWATANTAR LAL	February 2, 2005
EXECUTIVE ENGINEER, HARYANA STATE ELECTRICITY BOARD Vs. DHARAM SINGH AND OTHERS	January 7, 2005
EXECUTIVE ENGINEER, P.W.D. PUBLIC HEALTH DIVISION, NARNAUL Vs. RAJBIR SINGH AND ANOTHER	August 24, 2005
FAKIRA Vs. JASMER SINGH	January 14, 2005
FANCY AGRICULTURE WORKS Vs. SUNIL KUMAR	October 4, 2005
FOOD CORPORATION OF INDIA Vs. MOHINDERJIT SINGH SETHI	February 26, 2005
FOOD CORPORATION OF INDIA Vs. SOHAN LAL	April 7, 2005
G.K. AUTO ENGINEERS Vs. STATE OF PUNJAB AND ORS.	April 6, 2005
GAGANJOT SINGH Vs. STATE OF PUNJAB AND ANOTHER	July 26, 2005
GANGA INDUSTRIES Vs. FOOD CORPORATION OF INDIA	January 19, 2005
GAURAV NAGPAL Vs. SUMEDHA NAGPAL	March 10, 2005
GEETA Vs. RAJINDER	August 22, 2005
GIAN CHAND Vs. KRISHNA KUMARI	May 31, 2005
GIAN CHAND Vs. TEJINDER PAL SINGH	December 13, 2005
GIAN CHAND Vs. STATE OF HARYANA AND OTHERS	December 15, 2005
GIAN SINGH Vs. DHAN DEVI	February 2, 2005
GIAN SINGH Vs. OSWAL STEELS CHANDIGARH	February 23, 2005
GIAN SINGH VIRDI Vs. PRESIDENT, SPORTS COUNCIL	August 23, 2005
GIANO Vs. PURAN	August 30, 2005
GIANO AND OTHERS Vs. SUB-DIVISIONAL OFFICER (CIVIL), HISSAR AND OTHERS	February 2, 2005
GIRDHARI LAL Vs. RITESH MAHAJAN	August 30, 2005
GIRDHARI LAL Vs. STATE OF PUNJAB	March 31, 2005
GOBIND RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.	March 21, 2005
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	February 11, 2005
GOEL PROJECTS PVT. LTD. Vs. UNION OF INDIA	August 24, 2005
GOGI SINGH ALIAS DEVINDER BIR SINGH GILL Vs. HARINDER PAL SINGH ALIAS HARINDER SINGH AND ANOTHER	August 2, 2005
GOINDWAL STEELS LTD Vs. STATE OF PUNJAB AND OTHERS	October 3, 2005
GOLDEN TOOLS INTERNATIONAL Vs. JOINT DGFT, LUDHIANA	December 22, 2005
GOPAL DASS Vs. KHAN CHAND	November 7, 2005
GOPAL SEXENA Vs. GURNAM SINGH	January 6, 2005
GOPI CHAND Vs. BISHAN DAYAL & ORS.	March 3, 2005
GOPI CHAND AND ANOTHER Vs. STATE OF HARYANA	July 27, 2005
GORDHAN Vs. PAWAN	July 14, 2005
GOSSON AIR CONDITIONING Vs. COMMISSIONER OF C. EX	April 4, 2005
GRAM PANCHAYAT VILLAGE GUJJARPUR TEHSIL NAWANSHAHAR Vs. STATE OF PUNJAB	February 21, 2005
GRAM PANCHAYAT, BALAD KALAN Vs. COMMISSIONER, PATIALA, DIVISION	September 20, 2005
GRAM PANCHAYAT, BHATTIAN BET Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB	January 7, 2005
GRAM PANCHAYAT, VILLAGE KHERI MANIAN Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	May 18, 2005
GRAM PANCHAYAT, VILLAGE SHEKHUPUR Vs. UNION OF INDIA	April 27, 2005
GRAM PANCHAYAT, VILLAGE SUDHEWAL Vs. DIRECTOR PANCHAYATS PUNJAB	March 21, 2005
GREEN PARK ASSOCIATION Vs. UNION TERRITORY, CHANDIGARH	May 31, 2005
GREEN ROADWAYS Vs. SANTOKH SINGH	March 16, 2005
GUJJAR SINGH Vs. CHAIRMAN, PEPSU ROAD TRANSPORT CORPORATION	July 13, 2005
GULSHAN SATIJA Vs. NEW INDIA ASSURANCE COMPANY	March 23, 2005
GULVANT KAUR Vs. MANJIT SINGH	March 22, 2005
GULZARA SINGH Vs. PAL SINGH	July 6, 2005
GUPTA CHEMICALS PVT LTD Vs. STATE OF PUNJAB	September 26, 2005
GURBACHAN SINGH Vs. HARNAM SINGH	February 2, 2005
GURBAKHSH KAUR Vs. RAJ KUMAR	March 30, 2005
GURBAKSH SINGH MANN Vs. HARBANS SINGH SAWHNEY	March 16, 2005
GURBAX SINGH Vs. STATE OF HARYANA	October 19, 2005
GURBAX SINGH Vs. STATE OF PUNJAB AND OTHERS	November 16, 2005
GURBAX SINGH Vs. STATE OF PUNJAB	February 23, 2005
GURCHARAN SINGH Vs. S. AMARJIT SINGH	February 18, 2005
GURCHARAN SINGH Vs. STATE OF PUNJAB	July 13, 2005
GURCHARAN SINGH Vs. FOOD CORPORATION OF INDIA	September 6, 2005
GURCHARAN SINGH Vs. UNION OF INDIA	October 19, 2005
GURCHARAN SINGH Vs. STATE OF PUNJAB	September 9, 2005
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS	January 12, 2005
GURCHARN SINGH Vs. STATE OF HARYANA	January 4, 2005
GURDEEP SINGH & ORS. Vs. STATE OF PUNJAB	July 1, 2005
GURDEV DUTT SHARMA Vs. UNION OF INDIA	August 24, 2005
GURDEV SINGH Vs. STATE OF PUNJAB	July 22, 2005
GURDEV SINGH Vs. STATE OF PUNJAB	November 10, 2005
GURDEV SINGH Vs. PREM SINGH	December 19, 2005
GURDEV SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	October 24, 2005
GURDEVI Vs. STATE OF HARYANA	March 10, 2005
GURDIP SINGH Vs. ASHWINDER SINGH	November 24, 2005
GURDIP SINGH Vs. STATE OF PUNJAB	December 2, 2005
GURDIP SINGH Vs. STATE OF PUNJAB	January 7, 2005
GURDIP SINGH Vs. STATE OF PUNJAB AND ANOTHER	April 6, 2005
GURJANT SINGH Vs. NAIB SINGH	September 22, 2005
GURMAIL SINGH Vs. RAGHBIR SINGH	January 18, 2005
GURMAIL SINGH Vs. UNION OF INDIA	February 2, 2005
GURMAIL SINGH Vs. PUNJAB STATE THRU. THE COLLECTOR	July 20, 2005
GURMAIL SINGH Vs. SURJIT SINGH	September 12, 2005
GURMAIL SINGH (DIED) Vs. BALWINDER SINGH AND ORS.	September 12, 2005
GURMEET KAUR Vs. HARDEEP SINGH	February 7, 2005
GURMEET KAUR Vs. HEERA SINGH	October 26, 2005
GURMEET KAUR Vs. MOHINDER SINGH	August 18, 2005
GURMEJ SINGH Vs. PIARA SINGH	September 27, 2005
GURMEL SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS	January 31, 2005
GURMIT SINGH Vs. STATE OF PUNJAB	September 7, 2005
GURMUKH SINGH Vs. PARAMJIT SINGH	November 24, 2005
GURNAM SINGH Vs. AMANDEEP SINGH	January 24, 2005
GURNAM SINGH Vs. SAUDAGARH SINGH	March 1, 2005
GURNAM SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.	September 23, 2005
GURPREET SINGH Vs. STATE OF PUNJAB	September 9, 2005
GURPREET SINGH Vs. STATE BANK OF INDIA AND ANOTHER	September 2, 2005
GURSEWAK SINGH Vs. SUKHANAND COOP AGRICULTURE SERVICE SOCIETY	March 21, 2005
GURTEJ SINGH Vs. STATE OF PUNJAB	February 21, 2005
GURUCHARAN SINGH Vs. SURJIT KAUR	May 8, 2005
H.M. TRADERS Vs. BHUPINDER SINGH	April 6, 2005
H.S. SINHA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIARH AND OTHERS	September 14, 2005
HAKAM SINGH Vs. STATE OF PUNJAB AND OTHERS	August 5, 2005
HANS RAJ Vs. STATE OF PUNJAB	February 17, 2005
HANUMAN AGGARWAL Vs. SATISH KUMAR	September 23, 2005
HARBANS SINGH Vs. STATE OF PUNJAB	October 21, 2005
HARBANS SINGH AND ORS. Vs. RAM SINGH AND ORS.	December 8, 2005
HARBANS SINGH COL. (RETD.) Vs. UNION OF INDIA (UOI) AND ANR.	September 6, 2005
HARBANSH Vs. STATE OF HARYANA	February 28, 2005
HARBHAGWANT SINGH Vs. STATE OF PUNJAB	January 17, 2005
HARBHAGWAT SINGH DHILLON Vs. HARYANA ROADWAYS	September 28, 2005
HARBHAJAN SINGH Vs. TARLOCHAN SINGH	January 20, 2005
HARBHAJAN SINGH Vs. BALBIR KAUR	September 30, 2005
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	March 9, 2005
HARCHARAN DASS AND ANOTHER Vs. STATE OF HARYANA	October 6, 2005
HARCHARAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS	August 24, 2005
HARCHARAN SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB	May 11, 2005
HARCHARAN SINGH Vs. KANWAL PREET KAUR	May 11, 2005
HARCHARAN SINGH AND ORS. Vs. JOINT DIRECTOR PANCHAYATS AND ANR.	March 11, 2005
HARCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 7, 2005
HARDAYAN Vs. STATE OF HARYANA	September 14, 2005
HARDEEP CHOPRA Vs. STATE OF HARYANA AND OTHERS	March 29, 2005
HARDEV SINGH SODHI Vs. STATE OF PUNJAB AND OTHERS	November 8, 2005
HARI CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS	January 17, 2005
HARI OM Vs. MINISH KUMAR	January 13, 2005
HARI SINGH Vs. STATE OF PUNJAB	July 1, 2005
HARINDER JEET KAUR Vs. MOHINDER PAUL SINGH	September 26, 2005
HARINDER KAUR DHILLON Vs. STATE OF HARYANA	December 13, 2005
HARJINDER KAUR SANDHU (SMT.) Vs. UNION OF INDIA (UOI) AND ANR.	November 14, 2005
HARJINDER SINGH Vs. STATE OF PUNJAB	February 9, 2005
HARJIT SINGH Vs. STATE OF PUNJAB	November 8, 2005
HARMESH KUMAR Vs. MAYA BAI	August 9, 2005
HARMINDER KAUR AND OTHERS Vs. UNION OF INDIA AND OTHERS	March 28, 2005
HARNEK SINGH Vs. JASWANT SINGH	January 4, 2005
HARNUP SINGH @ HARRUP SINGH Vs. STATE OF PUNJAB & ORS.	July 22, 2005
HARPAL SINGH Vs. SURINDER MOHAN	January 28, 2005
HARPAL SINGH Vs. JAGDISH SINGH	August 29, 2005
HARPAL SINGH Vs. LAND ACQUISITION COLLECTOR, HARYANA	September 14, 2005
HARPAL SINGH AND ORS. Vs. GAJJAN SINGH AND ORS.	April 12, 2005
HARVINDER SINGH Vs. STATE OF PUNJAB	July 6, 2005
HARVINDER SINGH Vs. STATE OF PUNJAB	March 2, 2005
HARWINDER KAUR Vs. STATE OF PUNJAB	February 10, 2005
HARWINDER SINGH ALIAS KAKA Vs. STATE OF PUNJAB	April 8, 2005
HARYANA CO-OPERATIVE SUGAR MILL LTD. Vs. COMMISSIONER OF INCOME TAX	February 7, 2005
HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD. Vs. MAKKAR TRANSPORT	August 11, 2005
HARYANA GOVT. COLLEGE TEACHERS Vs. ELECTION COMMISSION OF INDIA	January 25, 2005
HARYANA PUBLIC SERVICE COMMISSION THROUGH CONTROLLER OF EXAMINATION Vs. STATE OF HARYANA AND ORS.	August 12, 2005
HARYANA STATE Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER	March 2, 2005
HARYANA STATE Vs. GEETA DEVI	December 20, 2005
HARYANA STATE Vs. SUCHA SINGH	December 9, 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. URMILA GUPTA	August 20, 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DHARAM PAL GUPTA	August 11, 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SATPAL GUPTA	October 7, 2005
HAWA SINGH Vs. STATE OF HARYANA	September 2, 2005
HAWA SINGH Vs. PRESIDING OFFICER, LABOUR COURT	March 30, 2005
HAZARA SINGH AND ORS. Vs. JOINT DIRECTOR, PANCHAYAT (EXERCISING THE POWERS OF COMMISSIONER) AND ORS.	July 13, 2005
HEAD CONSTABLE MOHAN SINGH Vs. STATE OF PUNJAB	February 2, 2005
HEINZ ITALIA S R I VIA CADOLINI Vs. DABUR INDIA LTD	October 27, 2005
HEMANT KUMAR VASHISHTA Vs. KRISHAN KUMAR VASHISHTA AND ORS.	February 8, 2005
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BALDEV KUMAR NAYYER	December 13, 2005
HIND SAMACHAR LIMITED Vs. STATE OF PUNJAB AND OTHERS	March 23, 2005
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF HARYANA	February 21, 2005
HISSAR IMPROVEMENT TRUST Vs. PRESIDENT, TRIBUNAL IMPROVEMENT TRUST, HISSAR	August 3, 2005
HORAM Vs. STATE OF HARYANA AND ANOTHER	July 27, 2005
HOSHIAR SINGH Vs. STATE OF PUNJAB	October 21, 2005
HOSHIAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 23, 2005
HOUSING BOARD HARYANA Vs. REGISTERED FIRM M/S. BALDEV KRISHAN GUPTA	September 30, 2005
HSEB, PANCHKULA AND OTHERS Vs. RAGHBIR SINGH	September 13, 2005
HUKAM CHAND Vs. JODHA RAM	December 16, 2005
HUMAK CHAND Vs. UNION OF INDIA	May 11, 2005
HY. GOVT. COLLEGE TEACHERS Vs. ELECTION COMMISSION OF INDIA ETC.	January 25, 2005
I.P. VASISHTH, (RETD. JUDGE ALLAHABAD HIGH COURT) Vs. THE STATE OF HARYANA	February 10, 2005
IMPROVEMENT TRUST, AMRITSAR Vs. THE PRESIDING OFFICER AND ANOTHER	October 4, 2005
IN RE: LIQUI BOX INDIA P. LTD. AND ANR. Vs. STATE	August 18, 2005
INCOME TAX OFFICER Vs. SHIV SEWAK COTTON CO.	March 7, 2005
INCOME TAX OFFICER Vs. SHIV KUMAR	April 6, 2005
INDER KUMAR SINGLA Vs. STATE OF HARYANA AND OTHERS	July 6, 2005
INDER PAL SINGH Vs. STATE OF CHANDIGARH	August 18, 2005
INDERJEET KAUR CHAHAL AND OTHERS Vs. STATE OF PUNJAB	May 4, 2005
INDERJEET WADHWAN Vs. JAGJIT	January 7, 2005
INDERJIT GOEL Vs. PUNJAB RELIABLE INVESTMENT P LTD	February 1, 2005
INDERJIT SINGH UPPAL Vs. STATE OF U.T.	January 20, 2005
INDERPAL SINGH AND ANR. Vs. JASPAL SINGH AND ORS.	March 31, 2005
INDIA NAVIGATION CO GURGAON Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION	August 30, 2005
INDIAN OIL CORPORATION LTD Vs. UPPAL ENGINEERING P LTD	July 22, 2005
INDIAN OVERSEAS BANK Vs. SURJIT SINGH AND ORS.	May 13, 2005
INTEGRATED INFORMATICS PRIVATE LIMITED Vs. STATE OF HARYANA	January 13, 2005
IQBAL SINGH Vs. STATE OF HARYANA	February 23, 2005
IQBAL SINGH Vs. STATE OF PUNJAB	October 4, 2005
IQBAL SINGH Vs. GAGGANJIT SINGH BARNALA	July 1, 2005
ISH KUMAR AND ANOTHER Vs. STATE OF PUNJAB	August 2, 2005
ISHAR DASS Vs. STATE OF PUNJAB	November 9, 2005
ISHAR KAUR Vs. COLLECTOR, RUPNAGAR	March 29, 2005
ISHWAR AND ANOTHER Vs. STATE OF HARYANA	August 17, 2005
ISHWAR SINGH Vs. STATE OF PUNJAB	July 1, 2005
IZAZ Vs. STATE OF HARYANA	January 3, 2005
J R SINGLA Vs. STATE OF PUNJAB	May 31, 2005
J.K. SEHTI Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD. AND ANR.	April 27, 2005
JADISH LAL SEHGAL Vs. R.K. JAIN	August 29, 2005
JAGAT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB	May 11, 2005
JAGBIR SINGH Vs. HUKAM CHAND	December 22, 2005
JAGDISH Vs. OM PARKASH	August 11, 2005
JAGDISH CHAND Vs. STATE OF PUNJAB	December 20, 2005
JAGDISH CHAND Vs. STATE OF HARYANA AND ANOTHER	September 2, 2005
JAGDISH CHANDER Vs. KARNAL IMPROVEMENT TRUST	April 30, 2005
JAGDISH SINGH Vs. STATE OF HARYANA	August 10, 2005
JAGDISH SINGH CHAWLA Vs. STATE OF PUNJAB	August 29, 2005
JAGDISH SINGH WALIA Vs. STATE OF PUNJAB	July 4, 2005
JAGE Vs. STATE OF HARYANA	May 11, 2005
JAGGA SINGH & ORS. Vs. STATE OF PUNJAB	July 13, 2005
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB	May 31, 2005
JAGMAL SINGH Vs. M/S AFRIK FARM PVT. LTD	November 28, 2005
JAGRAJ SINGH Vs. STATE OF PUNJAB	November 14, 2005
JAGTAR SINGH Vs. GURMIT SINGH	July 14, 2005
JAGTAR SINGH Vs. AMAR SINGH	November 14, 2005
JAGTAR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB	January 21, 2005
JAGTAR SINGH JAGAN NATH Vs. STATE OF PUNJAB	August 10, 2005
JAHAN SINGH Vs. VICE-CHANCELLOR, M D UNIVERSITY, ROHTAK; REGISTRAR, M D UNIVERSITY, ROHTAK	March 23, 2005
JAHID AND ANOTHER Vs. STATE OF HARYANA	February 9, 2005
JAI BHAGWAN Vs. STATE OF HARYANA	October 25, 2005
JAI BHAGWAN Vs. TESHSILDAR-CUM-A.C.I. INDUSTRIES AND ORS.	January 13, 2005
JAI BHAGWAN Vs. KAMLESH	April 27, 2005
JAI BHARAT TRADING CO. Vs. STATE OF PUNJAB AND ORS.	July 12, 2005
JAI KISHAN Vs. STATE OF HARYANA AND ORS.	February 17, 2005
JAI PARKASH Vs. PRITAM SINGH	April 27, 2005
JAI PARKASH Vs. STATE OF HARYANA AND OTHERS	September 20, 2005
JAI RAM Vs. STATE OF HARYANA	March 11, 2005
JAI RAM Vs. TEKA	May 31, 2005
JAI RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND THE STATE OF HARYANA	March 21, 2005
JAI SHAM Vs. STATE OF UNION TERRITORY, CHANDIGARH	July 29, 2005
JAI SINGH Vs. HARYANA AGRO INDUSTRIES CORPN. LTD	September 14, 2005
JAIKAB PAL Vs. STATE OF PUNJAB	December 14, 2005
JAIPAL Vs. STATE OF HARYANA AND ORS.	January 20, 2005
JAIPAL AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER	January 12, 2005
JAIPAL, EX-HAVALDAR NO. 14541787 Vs. UNION OF INDIA (UOI)	March 2, 2005
JALANDHAR IMPROVEMENT TRUST Vs. SMT. VIDYA SURI	October 18, 2005
JANG BAHADUR Vs. BHAGIRTHI	December 23, 2005
JANG BAHADUR SARPANCH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT. OF HARYANA AND ANOTHER	January 6, 2005
JANGIR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	July 6, 2005
JARNAIL Vs. STATE OF HARYANA	May 10, 2005
JARNAIL SINGH Vs. STATE OF PUNJAB	May 18, 2005
JARNAIL SINGH Vs. STATE OF PUNJAB	January 25, 2005
JARNAIL SINGH Vs. DIRECTOR RURAL DEVELOPMENT	December 16, 2005
JARNAIL SINGH @ GORA SINGH Vs. STATE OF PUNJAB	November 11, 2005
JARNAIL SINGH, SCIENCE MASTER AND ORS. Vs. KHALSA HIGH SCHOOL AND ORS.	July 20, 2005
JASKARAN SINGH Vs. STATE OF HARYANA	September 27, 2005
JASKARAN SINGH Vs. STATE OF PUNJAB	March 23, 2005
JASPAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB	January 14, 2005
JASWANT KAUR Vs. STATE OF PUNJAB	May 13, 2005
JASWANT LAL ALIAS JASWANT RAI Vs. VED PARKASH SAT PAL	March 16, 2005
JASWANT SINGH Vs. RALLA SINGH	May 7, 2005
JASWANT SINGH Vs. STATE OF HARYANA AND ORS.	March 29, 2005
JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS	May 27, 2005
JASWANT SINGH Vs. STATE OF HARYANA	August 18, 2005
JASWANT SINGH Vs. STATE BANK OF PATIALA AND OTHERS	August 29, 2005
JASWINDER SINGH Vs. PARSHOTAM LAL SANGHI	May 16, 2005
JASWINDER SINGH Vs. STATE OF PUNJAB	April 5, 2005
JATINDER KUMAR & ANR. Vs. STATE OF HARYANA	March 24, 2005
JATINDER SINGH @ RINKU Vs. STATE OF HARYANA	July 27, 2005
JATT RAM Vs. PUNJAB STATE HUMAN RIGHTS COMMISSION	May 18, 2005
JAY KEY SYNTHETICS Vs. PUNJAB FINANCIAL CORPORATION	August 24, 2005
JAY KRISHNA VERMA Vs. CHIEF EXECUTIVE OFFICER	January 5, 2005
JEET RAM Vs. STATE OF HARYANA	May 23, 2005
JITENDER BAJAJ Vs. STATE OF U T CHANDIGARH	April 25, 2005
JODH RAJ Vs. STATE OF PUNJAB	February 7, 2005
JOG DHIAN Vs. FINANCIAL COMMISSIONER, HARYANA	January 7, 2005
JOGA SINGH Vs. SUKHRAJ SINGH	September 21, 2005
JOGA SINGH Vs. STATE OF HARYANA	November 18, 2005
JOGA SINGH AND OTHERS Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB AND ANOTHER	January 19, 2005
JOGINDER ARORA Vs. JAGDISH SHINH AND ORS.	August 23, 2005
JOGINDER PAL Vs. NARINDER KUMAR	February 7, 2005
JOGINDER SINGH Vs. STATE OF HARYANA	March 24, 2005
JOGINDER SINGH Vs. HARBANS	November 25, 2005
JOGINDER SINGH Vs. VIRENDER KUMAR	August 5, 2005
JOGINDER SINGH Vs. STATE OF HARYANA	November 7, 2005
JOGINDER SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLIES & MARKETING FEDERATION LTD.	September 7, 2005
JOGINDER SINGH Vs. STATE OF HARYANA	August 17, 2005
JOGINDER SINGH AND ANR. Vs. HARBANS AND ORS.	December 25, 2005
JOGINDER SINGH SIDHU Vs. VIRAT VERMA	November 30, 2005
K K GOYAL Vs. UNION OF INDIA	May 4, 2005
K.J. WADHAN AND OTHERS Vs. DILAR SINGH	October 6, 2005
K.K. GANDHI Vs. STATE OF HARYANA	October 5, 2005
K.K. VIJ Vs. GAUTAM GOEL	March 12, 2005
KABAL SINGH AND ANOTHER Vs. SATNAM SINGH	February 9, 2005
KAILASH NATH Vs. AMRAWATI DEVI	April 1, 2005
KAITHAL Vs. THE STATE OF HARYANA AND ORS.	September 15, 2005
KALA SINGH Vs. UNION OF INDIA	March 14, 2005
KALA WATI Vs. RAM PIARI	March 30, 2005
KALRA TRUNK HOUSE Vs. SUKHDEV MITTER	March 16, 2005
KALYANI SALES COMPANY Vs. UNION OF INDIA	December 8, 2005
KAMALDEEP KAUR Vs. BALWINDER SINGH	April 25, 2005
KAMLA KUMARI Vs. STATE OF HARYANA AND OTHERS	May 16, 2005
KAMLA SPINNING MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND	January 19, 2005
KAMLESH RANI ALIAS KAMLESH WATI Vs. STATE OF HARYANA	February 28, 2005
KANHI RAM Vs. STATE OF HARYANA	September 14, 2005
KANWALJIT RAJU Vs. MANJIT SINGH	August 10, 2005
KANWALJIT SINGH PANNU Vs. SMT. PARVEEN	March 1, 2005
KANWAR BHAN AND OTHERS Vs. STATE OF HARYANA	August 24, 2005
KANWAR KHAN Vs. KHATONI	March 18, 2005
KAPOOR SINGH ALIAS KAPOORA Vs. STATE OF HARYANA	January 19, 2005
KAPTAN @ HARI KISHAN Vs. STATE OF HARYANA	July 1, 2005
KARAM SINGH Vs. BALDEV MITTER AND ORS.	January 10, 2005
KARAMJIT SINGH AND ANOTHER AND LAKHBIR SINGH Vs. STATE OF PUNJAB	July 26, 2005
KARAMVIR @ KARAMBIR Vs. STATE OF HARYANA	January 11, 2005
KARAN SINGH Vs. STATE OF HARYANA	August 18, 2005
KARAN SINGH Vs. BHIM SINGH	July 28, 2005
KARNAIL SINGH Vs. GURBAX SINGH	September 16, 2005
KARNAIL SINGH Vs. STATE OF PUNJAB	January 21, 2005
KARTARI DEVI Vs. BHAJAN KAUR	January 17, 2005
KASAM Vs. THE STATE OF HARYANA	July 12, 2005
KASHMIR CHAND Vs. PUNJAB STATE ELECTRICITY BOARD	August 1, 2005
KASHMIR KAUR Vs. SUKHWANT KAUR	November 30, 2005
KASHMIR KAUR Vs. STATE OF PUNJAB	June 4, 2005
KASHMIR KAUR Vs. STATE OF PUNJAB	April 6, 2005
KASHMIRI LAL GOYAL Vs. SQ. LD. GURDIAL SINGH AND ORS.	January 20, 2005
KAUSHALYA DEVI Vs. JASWANT SINGH	January 20, 2005
KEDAR NATH SHARMA Vs. UNION OF INDIA AND OTHERS	May 7, 2005
KESAR SINGH Vs. STATE OF HARYANA	December 14, 2005
KESHA RAM AND OTHERS Vs. STATE OF HARYANA	May 26, 2005
KESHAR SINGH Vs. STATE OF HARYANA	March 23, 2005
KESRI DASS JAIN Vs. AHMED HUSSAIN	March 2, 2005
KEWAL KRISHAN Vs. STATE OF PUNJAB	August 22, 2005
KHATKAR RICE AND GENERAL MILLS Vs. STATE BANK OF PATIALA	May 11, 2005
KHINDER SINGH AND ANR. Vs. STATE OF PUNJAB	April 4, 2005
KIRAN ANAND LALL, ADDITIONAL DISTRICT AND SESSIONS JUDGE, PRESENTLY HOLDING CADRE POST OF JOINT LEGAL REMEMBERANCER AND JOINT SECRETARY TO THE GOVT. OF HARYANA Vs. STATE OF HARYANA AND ANR.	October 19, 2005
KIRAN BALA Vs. RAM PHAL	July 12, 2005
KIRAN DEV SINGH Vs. DHANVIR SINGH	June 14, 2005
KIRAN FINANCE CO HOSHIARPUR Vs. SUKHDEV KISHAN	October 3, 2005
KIRAN RUBBER INDUSTRIES, MANSA AND OTHERS Vs. MUNICIPALITY OF MANSA AND ANOTHER	May 18, 2005
KISHAN SINGH GUPTA Vs. STATE OF PUNJAB AND ORS.	November 7, 2005
KITABO Vs. MADAN SINGH	September 7, 2005
KRISHAN Vs. STATE OF HARYANA	January 21, 2005
KRISHAN GOPAL DHAWAN Vs. UNION OF INDIA	April 27, 2005
KRISHAN KUMAR Vs. STATE OF PUNJAB	January 13, 2005
KRISHAN KUMAR Vs. STATE BANK OF PATIALA	July 15, 2005
KRISHAN KUMAR Vs. STATE OF HARYANA	October 27, 2005
KRISHAN KUMAR Vs. STATE OF PUNJAB	May 25, 2005
KRISHAN KUMAR DHINGRA Vs. STATE OF HARYANA	October 24, 2005
KRISHAN KUMAR NARANG Vs. STATE (UNION TERRITORY) CHANDIGARH	May 25, 2005
KRISHAN KUMARI Vs. STATE OF HARYANA	April 26, 2005
KRISHAN LAL Vs. STATE OF HARYANA AND OTHERS	November 25, 2005
KRISHANA Vs. RAJ KUMARI	September 21, 2005
KRISHNA CHAND Vs. STATE OF HARYANA	March 9, 2005
KRISHNA RICE MILLS Vs. STATE OF HARYANA	July 4, 2005
KUKAN Vs. STATE OF HARYANA	February 2, 2005
KULBIR SINGH AND OTHERS Vs. SATWANT KAUR AND OTHERS	November 14, 2005
KULBIR SINGH PATWARI Vs. STATE OF PUNJAB	December 14, 2005
KULDEEP & ANR. Vs. STATE OF HARYANA	February 16, 2005
KULDEEP SINGH Vs. STATE OF PUNJAB & ORS.	July 1, 2005
KULDIP KUMAR Vs. STATE OF PUNJAB	July 27, 2005
KULDIP SINGH Vs. GRAM PANCHAYAT, PEHAR KALAN, TEHSIL RAJPURA	May 26, 2005
KULDIP SINGH Vs. STATE OF PUNJAB	August 29, 2005
KULDIP SINGH Vs. UDHAM SINGH	August 9, 2005
KULTAR SINGH Vs. STATE OF PUNJAB AND OTHERS	September 28, 2005
KULWANT KAUR Vs. MANINDER SINGH	October 19, 2005
KULWANT SING Vs. DALBIR KAUR	March 2, 2005
KULWANT SINGH Vs. CHAMAN LAL AND ORS.	January 24, 2005
KULWANT SINGH Vs. STATE OF PUNJAB	August 8, 2005
KULWANT SINGH Vs. STATE OF PUNJAB	February 22, 2005
KULWANT SINGH Vs. STATE OF PUNJAB	March 16, 2005
KULWANT SINGH Vs. PUNJAB MANDI BOARD AND OTHERS	July 26, 2005
KULWINDER KAUR Vs. STATE OF PUNJAB	February 28, 2005
KULWINDER SINGH Vs. STATE OF BIHAR	August 18, 2005
KUMAR BROTHERS CHEMISTS PVT LTD Vs. UNION TERRITORY OF CHANDIGARJ	November 7, 2005
KUSUM GUPTA Vs. STATE OF HARYANA	December 12, 2005
KUSUM RANI Vs. YASHWANT RAI	October 24, 2005
L.S. NEGI Vs. STATE OF PUNJAB	May 18, 2005
LABH SINGH Vs. GRAM PANCHAYAT	May 2, 2005
LACHHMAN SINGH Vs. BABU SINGH	December 15, 2005
LACHHMAN SINGH Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LTD	September 5, 2005
LACHMI DEVI Vs. GURCHARAN SINGH	April 27, 2005
LAKHBIR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	February 23, 2005
LAKHBIR SINGH @ BILLA Vs. STATE OF PUNJAB	November 7, 2005
LAKHBIR SINGH BILAM Vs. STATE OF HARYANA	April 4, 2005
LAKHMI &ANR. Vs. STATE OF HARYANA	March 12, 2005
LAKHMIRA Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER	January 19, 2005
LAKHWINDER DASS Vs. STATE OF PUNJAB	November 9, 2005
LAKHWINDER SINGH Vs. STATE OF PUNJAB	May 16, 2005
LAKHWINDER SINGH Vs. JASBIR SINGH BIR	November 8, 2005
LAKSHMI Vs. AJAY KUMAR	August 31, 2005
LAKSHMIR SINGH Vs. STATE OF PUNJAB	August 18, 2005
LAL CHAND Vs. GANGA RAM	January 24, 2005
LAL CHAND Vs. STATE OF PUNJAB	March 23, 2005
LAL SINGH Vs. SURJIT KAUR	August 12, 2005
LAL SINGH (DIED) THROUGH LEGAL REPRESENTATIVE MANMOHAN SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	May 18, 2005
LALA AND OTHERS Vs. STATE OF HARYANA	January 18, 2005
LALA DEVI DAYAL BHOO SEWA TRUST Vs. PREM CHAND	January 28, 2005
LAMBARDAR Vs. STATE OF PUNJAB	May 3, 2005
LAXAMI NARAIN Vs. PARBHATI LAL	December 30, 2005
LEELA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	August 17, 2005
LEKH RAJ Vs. DHAN DEVI	February 2, 2005
LORNA JOANEE WILLIAMS Vs. DEPUTY COMMISSIONER-CUM-MARRIAGE OFFICER, HOSHIARPUR	September 16, 2005
M M KATYAL Vs. SUBHASH CHAND	January 18, 2005
M.L. WADHWA Vs. M.M. REHANI	September 6, 2005
M.S. RAHI, ADVOCATE Vs. BHOOP SINGH, ADVOCATE	February 17, 2005
M/S OSWAL AGRO SALES CORPORATION & ORS. Vs. STATE OF PUNJAB	March 22, 2005
M/S SHASTRI CONSTRUCTION COMPANY Vs. UNION OF INDIA	October 21, 2005
M/S. BHARAT HEAVY ELECTRICALS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER	February 25, 2005
MAAN SINGH Vs. STATE OF HARYANA	November 18, 2005
MACHHINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	July 28, 2005
MADALSA RANI Vs. STATE OF HARYANA AND OTHERS	April 25, 2005
MADAN GOPAL Vs. STATE OF HARYANA	July 27, 2005
MADAN GOPAL KASHMIRI LAL & COMPANY Vs. STATE OF PUNJAB	January 31, 2005
MADAN LAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 11, 2005
MADAN LAL Vs. RAJESH KUMAR	July 11, 2005
MAHA PARTAP SINGH Vs. HARBANS SINGH	May 24, 2005
MAHABIR Vs. SURTA	August 9, 2005
MAHABIR SINGH Vs. STATE OF HARYANA	August 22, 2005
MAHABIRI DEVI Vs. STATE OF HARYANA	August 3, 2005
MAHAJAN GENERAL STORE Vs. PIARA SINGH	May 3, 2005
MAHARASHTRA AGRO PVT. LTD. Vs. STATE OF HARYANA	March 31, 2005
MAHAVIR SINGH Vs. STATE OF HARYANA AND ANOTHER	April 12, 2005
MAHENDER KUMAR AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 4, 2005
MAHESH CHANDER SOOD Vs. MANAGING COMMITTEE OF DAYA NAND MATHURA DASS COLLEGE, MOGA AND OTHERS	October 19, 2005
MAHINDER PAL Vs. PREM KUMAR	July 26, 2005
MAHINDER SINGH Vs. EXECUTIVE ENGINEER AND ANOTHER	September 6, 2005
MAJOR GENERAL S P S VAINS Vs. UNION OF INDIA	May 26, 2005
MAJOR SINGH Vs. STATE OF PUNJAB	April 4, 2005
MAKHAN RAM ALIAS MAKHAN SINGH Vs. UJAGAR RAM	October 21, 2005
MAKHAN SINGH Vs. STATE OF HARYANA	May 11, 2005
MAKHAN SINGH & ORS. Vs. DAVINDER SINGH	July 18, 2005
MALKHAN Vs. DEEN DAYAL	September 16, 2005
MALKHAN SINGH Vs. DEEP CHAND	January 19, 2005
MALKIAT KAUR Vs. STATE OF PUNJAB	May 11, 2005
MALKIAT SINGH Vs. THE DISTRICT COLLECTOR AND ORS.	February 4, 2005
MAM CHAND AND ORS. Vs. MARU AND ORS.	February 2, 2005
MAN SINGH Vs. STATE OF HARYANA	March 18, 2005
MAN SINGH AND ANOTHER Vs. STATE OF HARYANA	May 31, 2005
MANDER SINGH Vs. STATE OF PUNJAB	March 22, 2005
MANDIR TIRATH PARASHAR BEHLOLPUR Vs. STATE OF HARYANA	May 17, 2005
MANESH KUMAR Vs. STATE OF PUNJAB	February 7, 2005
MANGAL DAS Vs. JOHRI	November 18, 2005
MANGAL SINGH Vs. STATE OF PUNJAB	February 23, 2005
MANGAL SINGH Vs. STATE OF PUNJAB	March 22, 2005
MANGAT RAI Vs. STATE OF PUNJAB	August 18, 2005
MANGAT RAM Vs. HARYANA VIDUT PRASARAN NIGAM LTD	July 28, 2005
MANGE RAM Vs. STATE OF HARYANA	April 1, 2005
MANGE RAM Vs. STATE OF HARYANA	May 18, 2005
MANINDER PAL SINGH AND OTHERS Vs. AJIT SINGH	December 8, 2005
MANISHA GOYAL Vs. STATE OF PUNJAB	September 26, 2005
MANJEET D/O LATE SH JAI SINGH Vs. STATE BANK OF PATIALA	September 15, 2005
MANJIT KAUR Vs. SUKHWINDER SINGH	May 11, 2005
MANJIT SINGH Vs. KIDAR NATH	January 7, 2005
MANJIT SINGH Vs. STATE OF PUNJAB	September 22, 2005
MANJIT SINGH Vs. SHAMSHER SINGH	November 10, 2005
MANJIT SINGH Vs. STATE OF PUNJAB	March 1, 2005
MANJU DEVI Vs. PREM PARKASH	October 24, 2005
MANJU DEVI Vs. BISHAN SARUP GUPTA	July 11, 2005
MANMOHAN SINGH Vs. YOG RAJ	February 8, 2005
MANMOHAN SINGH & ORS. Vs. STATE OF PUNJAB	April 4, 2005
MANOHAR LAL Vs. SUNDER LAL	February 9, 2005
MANOHAR LAL Vs. STATE OF HARYANA	January 21, 2005
MANOHAR LAL Vs. STATE OF PUNJAB	March 9, 2005
MANOHAR LAL MAHAJAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS	September 7, 2005
MANOHAR SINGH Vs. COMMISSIONER	August 29, 2005
MANOHAR SINGH GILL AND UMA NATH SINGH Vs. MANOHAR LAL	January 16, 2005
MANOJ KUMAR Vs. STATE OF PUNJAB	March 12, 2005
MANORMA DEVI Vs. STATE OF PUNJAB AND OTHERS	September 28, 2005
MANSA CO-OPERATIVE SPINNING MILLS LTD Vs. STATE OF PUNJAB	December 20, 2005
MANSHA RAM AND OTHERS Vs. STATE OF HARYANA	March 11, 2005
MARKET COMMITTEE, RAJPURA Vs. STATE OF PUNJAB	March 28, 2005
MARRY GOLD CO-OPERATIVE LABOUR CONTRACTOR SOCIETY Vs. STATE OF HARYANA	September 15, 2005
MATHURA DASS GUPTA Vs. STATE OF HARYANA	November 9, 2005
MATHURA PARSHAD Vs. CHANDIGARH HOUSING BOARD	August 3, 2005
MAYA BAI Vs. STATE OF PUNJAB	July 20, 2005
MAYA RAM & ORS. Vs. STATE OF HARYANA	May 18, 2005
MEENA DEVI Vs. SIKANDER SINGH	November 23, 2005
MEENAKSHI UPPAL Vs. SOCIETY FOR PROMOTION OF INFORMATION TECHNOLOGY CHANDIGARH (SPIC) AND OTHERS	August 11, 2005
MEHAL SINGH Vs. STATE OF HARYANA AND ORS.	January 12, 2005
MEHAR SINGH Vs. JAGDEV SINGH	September 21, 2005
MEHAR SINGH Vs. BALTEJ SINGH	July 29, 2005
MEHTANI K K Vs. STATE OF HARYANA	February 9, 2005
MILLI Vs. MUKESH KUMAR	September 12, 2005
MISS SHASHI KANTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	April 6, 2005
MITHLESH SHARMA Vs. STATE OF HARYANA AND OTHERS	August 10, 2005
MITTU SINGH Vs. STATE OF HARYANA	February 23, 2005
MOHAMMAD AHMED SADDIQI Vs. STATE OF PANJAB	March 2, 2005
MOHAMMAD AZAM Vs. STATE OF PUNJAB	March 30, 2005
MOHAMMED IQBAL BHATTI Vs. STATE OF PUNJAB	December 22, 2005
MOHAN LAL Vs. GURCHARAN KAUR	August 19, 2005
MOHAN LAL Vs. STATE OF HARYANA	July 7, 2005
MOHAN LAL JAIN Vs. RAJINDER GILL	May 3, 2005
MOHAN SINGH Vs. STATE OF PUNJAB	October 5, 2005
MOHAN SINGH Vs. STATE OF HARYANA	January 20, 2005
MOHD. YACUB BELDAR Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR	February 2, 2005
MOHINDER KAUR Vs. STATE OF PUNJAB	January 12, 2005
MOHINDER KUMAR Vs. STATE OF PUNJAB	August 5, 2005
MOHINDER PAL BALI Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	August 5, 2005
MOHINDER RAM Vs. FERTILIZER CORPORATION OF INDIA LIMITED	September 6, 2005
MOHINDER RAM Vs. FOOD CORPORATION OF INDIA	September 6, 2005
MOHINDER SINGH Vs. STATE OF PUNJAB	May 18, 2005
MOHINDER SINGH Vs. STATE OF HARYANA	May 25, 2005
MOHINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB	March 24, 2005
MOHINDER SINGH SOHAN PAL Vs. PRESIDING OFFICE LABOUR COURT U T CHANDIGARH	July 20, 2005
MOHINI KAPOOR Vs. DEEPAK UPPAL	December 12, 2005
MONGA PESTICIDES AND FERTILIZERS Vs. STATE OF PUNJAB	November 30, 2005
MONICA BIBLI SOOD Vs. KARAN J. KUMAR	January 27, 2005
MONIKA JINDAL Vs. PARDEEP KHANNA	December 16, 2005
MOTI RAM Vs. BALWINDER KAUR	September 1, 2005
MOTIA BAI Vs. STATE OF HARYANA	April 27, 2005
MT. SHANKRI Vs. NATHU RAM	November 7, 2005
MUBEEN Vs. STATE OF HARYANA	February 22, 2005
MUKESH KUMAR Vs. STATE OF HARYANA	January 28, 2005
MUKESH KUMAR Vs. HARYANA STATE FEDERATION OF CONSUMERS	October 28, 2005
MUKHTIAR SINGH Vs. STATE OF PUNJAB	March 3, 2005
MUKHTIAR SINGH Vs. HARDIT SINGH	September 1, 2005
MUKHTIAR SINGH Vs. MAKHAN SINGH	July 29, 2005
MUL SINGH (EX. SIGMN) Vs. UNION OF INDIA (UOI) AND ORS.	April 26, 2005
MUNICIPAL COMMITTEE Vs. VARINDER KUMAR	July 6, 2005
MUNICIPAL COMMITTEE Vs. KULWANT KUMAR AND ANR.	March 10, 2005
MUNICIPAL COMMITTEE PUNDRI Vs. BAJRANG RAO NAGRATH	December 2, 2005
MUNICIPAL COMMITTEE, KHARAR Vs. SOHAN LAL	February 23, 2005
MUNICIPAL COMMITTEE, SAMALKHA Vs. BHAGWAN	November 21, 2005
MUNICIPAL CORPORATION, LUDHIANA Vs. BIMLA KUMARI	December 19, 2005
MUNICIPAL COUNCIL NARNAUL Vs. SURENDER KUMAR	February 3, 2005
MUNSHI SINGH Vs. STATE OF HARYANA	November 30, 2005
MURTI MATA BHADHAR KALI Vs. MUNICIPAL CORPORATION	August 18, 2005
MUSTAQ AHMED Vs. MOHD. RAMZAN	January 6, 2005
N LEELAWATI Vs. AMAR SINGH	March 18, 2005
N.R. GOEL Vs. HARYANA STATE ELECTRICITY BOARD	January 19, 2005
NABHA GAUSHALA COMMITTEE (REGD.) Vs. NARINDER SINGH AND ANR.	May 20, 2005
NACHHATTAR SINGH Vs. MOHAN SINGH	December 13, 2005
NACHHATTAR SINGH Vs. STATE OF PUNJAB AND ORS.	February 4, 2005
NACHHATTAR SINGH @ BILLU AND ANOTHER Vs. STATE OF PUNJAB	April 27, 2005
NAHAR SINGH Vs. STATE OF PUNJAB	April 28, 2005
NANAK Vs. BANARSI	September 29, 2005
NAND KISHORE Vs. LALMAN	August 1, 2005
NAND KISHORE Vs. DARA SINGH	January 19, 2005
NARANJAN SINGH Vs. SATWINDER SINGH AND ANR.	January 13, 2005
NARENDER KUMAR Vs. STATE OF HARYANA	September 7, 2005
NARENDER SINGH Vs. STATE OF HARYANA	September 7, 2005
NARESH Vs. STATE OF HARYANA	February 8, 2005
NARESH KUMAR Vs. BABLESH RANI	May 25, 2005
NARESH KUMAR AND ANR. Vs. THE STATE OF HARYANA AND ORS.	April 6, 2005
NARESH KUMAR GUPTA Vs. KARTAR KAUR	February 11, 2005
NARINDER SINGH ALIAS NINDI Vs. STATE OF PUNJAB	May 12, 2005
NARINDER SINGH, MAJ. GENERAL (RETD.) Vs. UNION TERRITORY ADMINISTRATION AND ANR.	February 23, 2005
NASIB KAUR Vs. JARNAIL SINGH	September 9, 2005
NATIONAL FERTILIZERS LIMITED Vs. STATE OF HARYANA AND ORS.	February 8, 2005
NATIONAL INSURANCE CO LTD Vs. SANGEETA SHARMA	February 18, 2005
NATIONAL RESEARCH CENTRE ON EQUINES Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.	March 28, 2005
NATIONAL WEST MINISTER BANK Vs. GENERAL PUBLIC AND ORS.	February 17, 2005
NAURANG Vs. STATE OF HARYANA	December 6, 2005
NAVEEN CHANDER DUGGAL Vs. LAND ACQUISITION COLLECTOR-CUM-DRO, KARNAL	July 4, 2005
NAVIN JINDAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 11, 2005
NAWAB SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.	August 31, 2005
NEELAM MUKHI Vs. MOHINDER KUMAR	May 4, 2005
NEERAJ AND OTHERS Vs. STATE OF HARYANA	July 11, 2005
NEW BANK OF INDIA Vs. SUBA SINGH	October 18, 2005
NEW DIWAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX	February 15, 2005
NEW GOLDEN BUS SERVICE Vs. STATE OF PUNJAB	December 13, 2005
NEW INDIA ASSURANCE CO Vs. MAKHAN SINGH	July 27, 2005
NEW INDIA ASSURANCE CO LTD Vs. RAKESH VASHISHT	July 26, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHAMO DEVI	August 10, 2005
NEW INDIA ASSURANCE CO LTD Vs. HARGOVIND YADAV	February 28, 2005
NEW INDIA ASSURANCE CO LTD Vs. GURVINDER KAUR	December 14, 2005
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI	August 17, 2005
NEW INDIA ASSURANCE CO. LTD Vs. SMT. MANOJ KUMARI	September 9, 2005
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAGDISH SINGH	May 7, 2005
NEW TIBBA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. STATE OF PUNJAB AND OTHERS	April 27, 2005
NEWINDIA ASSURANCE CO LTD Vs. HARNEK SHINGH	August 3, 2005
NIDHI ARORA Vs. PRASHANT ARORA	May 20, 2005
NIHANG JATHEDAR HARJINDER SINGH Vs. STATE OF U.T. CHANDIGARH	April 28, 2005
NIKKI Vs. DARSHAN SINGH	September 2, 2005
NIKOO RAM ASHOK KUMAR Vs. JAGTAR SINGH	January 19, 2005
NIRAMALA Vs. STATE OF HARYANA	January 27, 2005
NIRANJAN SINGH Vs. STATE OF PUNJAB	September 20, 2005
NIRANKAR DEV Vs. LALA SRI KISHAN DASS	February 23, 2005
NIRBHAI SINGH AND OTHERS Vs. PUNJAB MANDI BOARD AND ANOTHER	July 19, 2005
NIRMAL BHALLA Vs. PUNJAB STATE	February 21, 2005
NIRMAL MARIA Vs. RAM SINGH	August 18, 2005
NIRMAL SINGH Vs. STATE OF PUNJAB	April 1, 2005
NIRMAL SINGH Vs. PINDERJEET KAUR	July 28, 2005
NIRMAL SINGH Vs. KARTAR SINGH	September 28, 2005
NIRMALA Vs. SATISH	July 16, 2005
NIRMALA KUMARI Vs. UNION OF INDIA	August 5, 2005
O.P. BAJAJ Vs. STATE OF PUNJAB AND OTHERS	September 8, 2005
O.P. KESARWANI AND OTHERS Vs. UNION OF INDIA AND OTHERS	September 14, 2005
OM PARKASH Vs. STATE OF HARYANA	July 21, 2005
OM PARKASH Vs. PARKASH CHAND	November 28, 2005
OM PARKASH Vs. RAMJI LAL	December 8, 2005
OM PARKASH Vs. STATE OF HARYANA	December 21, 2005
OM PARKASH Vs. CHAMEL SINGH	February 1, 2005
OM PARKASH Vs. PARSHOTAM LAL	March 28, 2005
OM PARKASH Vs. JOINT SECRETARY, REHABILITATION-CUM-CHIEF SETTLEMENT COMMISSIONER, HARYANA	August 25, 2005
OM PARKASH SHARMA Vs. INDIAN RED CROSS SOCIETY AND ANR.	July 6, 2005
OM PRAKASH Vs. SHIV SHANKAR	March 4, 2005
OM PRAKASH Vs. STATE OF HARYANA	October 21, 2005
OMBIR Vs. STATE OF HARYANA	March 31, 2005
OMI RAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR	March 10, 2005
ONKARMAL Vs. STATE OF HARYANA	January 19, 2005
ORIENTAL INSURANCE CO LTD Vs. RACHNA DEVI	January 20, 2005
ORIENTAL INSURANCE CO LTD Vs. BANTI DEVI	May 11, 2005
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARINDER KAUR	July 27, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA	December 16, 2005
ORIENTAL INSURANE CO LTD Vs. BRAHIM DEVI	August 2, 2005
P P INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, AMRITSAR	December 19, 2005
P S VERMA Vs. STATE OF HARYANA AND OTHERS	October 5, 2005
P.K. KHANNA Vs. NATIONAL FERTILIZERS LTD. AND ANR.	March 12, 2005
P.N. THAKUR Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER	April 27, 2005
PADAM BANSAL Vs. STATE OF HARYANA	July 15, 2005
PALA Vs. DALBIR	February 18, 2005
PALE RAM Vs. STATE OF HARYANA	February 2, 2005
PANDIT CHUNI LAL AND ORS. Vs. THE FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT AND ORS.	October 21, 2005
PANJAB STATE CO OPE SUPPLY Vs. P O LABOUR COURT BHATINDA	October 25, 2005
PANJAB UNIVERSITY CHANDIGARH Vs. SATINDER PARKASH SRIVASTAVA	May 25, 2005
PANJON LTD. Vs. DHINGRA ENTERPRISES	September 1, 2005
PARAMJEET SINGH Vs. STATE OF HARYANA	May 27, 2005
PARAMJIT KAUR Vs. SAJJAN SINGH	May 12, 2005
PARAMJIT SINGH Vs. STATE OF PUNJAB	February 9, 2005
PARAMJIT SINGH Vs. STATE OF PUNJAB	February 25, 2005
PARAMJIT SINGH Vs. STATE OF PUNJAB	December 8, 2005
PARAMJIT SINGH Vs. STATE OF PUNJAB	April 27, 2005
PARAMJIT SINGH DHILLON Vs. S L KHANNA	August 9, 2005
PARAMJIT SINGH WALIA Vs. STATE OF PUNJAB	January 17, 2005
PARAMOUNT POLYMERS PRIVATE LTD. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.	September 7, 2005
PARAS RAM Vs. STATE OF HARYANA	December 1, 2005
PARDEEP KUMAR Vs. STATE OF PUNJAB	October 28, 2005
PARDEEP KUMAR Vs. STATE OF HARYANA	July 4, 2005
PARDEEP KUMAR Vs. STATE OF HARYANA AND ANR.	September 13, 2005
PARDEEP SAKLANI Vs. U T CHANDIGARH	July 11, 2005
PARHLAD SINGH Vs. STATE OF HARYANA AND OTHERS	May 23, 2005
PARKASH Vs. PRITAM SINGH AND ANR.	April 27, 2005
PARKASH Vs. STATE OF HARYANA	May 4, 2005
PARKASH CHAND Vs. MAYA DEVI	July 7, 2005
PARKASH CHAND Vs. PUNJAB, SIND BANK	September 6, 2005
PARKASH KAUR Vs. SATTA	July 29, 2005
PARKASH KAUR Vs. STATE OF PUNJAB	July 3, 2005
PARKASH SINGH Vs. THE STATE OF PUNJAB	July 6, 2005
PARKER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS	September 12, 2005
PARMINDER KAUR Vs. STATE OF PUNJAB & ORS.	February 11, 2005
PARMINDER SINGH Vs. SAVITA SHARMA	August 9, 2005
PARMOD BHUSHAN PAL Vs. BACHAN SINGH (DEAD) THROUGH HIS L.RS. AND ORS.	January 19, 2005
PARO BAI Vs. STATE OF PUNJAB	December 8, 2005
PARSHOTAM LAL Vs. STATE OF PUNJAB & ANR.	April 5, 2005
PARSHOTAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	May 24, 2005
PARTAP RAJ SINGH Vs. RAGHUNATH SINGH @ RUGANDAS	April 27, 2005
PARVEEN @ FATTEY Vs. STATE OF HARYANA	September 9, 2005
PASUPATI SPINNING AND WEAVING MILLS LTD. Vs. UNION OF INDIA (UOI)	October 3, 2005
PATIALA IMPROVEMENT TRUST THRU. ITS CHAIRMAN Vs. S. AMAR SINGH	February 10, 2005
PATWANT KAUR Vs. SARABJIT SINGH	July 13, 2005
PAWAN KUMAR Vs. HANS RAJ	July 22, 2005
PAWAN KUMAR Vs. STATE OF HARYANA	December 21, 2005
PAWAN KUMAR Vs. TARSEM SINGH @ SEMA	December 5, 2005
PAWAN KUMAR Vs. MANGLI DEVI	September 30, 2005
PAWAN KUMAR Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS	March 11, 2005
PAWAN KUMAR & ANR. Vs. STATE OF PUNJAB	July 7, 2005
PEPSI FOODS PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT PATIALA	May 23, 2005
PGI EMPLOYEES UNION Vs. DIRECTOR POST GRADUATE INSTITUTE OF MEDICAL EDUCATION and RESEARCH	April 25, 2005
PHOOL KUMARI Vs. STATE OF PUNJAB AND OTHERS	May 18, 2005
PHOOL SINGH Vs. STATE OF HARYANA	March 11, 2005
PIARA SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	March 23, 2005
PIARA SINGH Vs. HARBHAJAN SINGH	November 30, 2005
PIARA SINGH JOHAL Vs. GEJ	July 4, 2005
PIRTHA SINGH & ORS. Vs. STATE OF PUNJAB	May 17, 2005
PIRTHIPAL SINGH Vs. STATE OF PUNJAB	December 14, 2005
POKHRAJ Vs. UNION OF INDIA	April 27, 2005
POONAM KAUR Vs. JAGJIT SINGH	May 26, 2005
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF HARYANA	January 19, 2005
PRABALJIT SINGH Vs. GURU JAMBHESHWAR UNIVERSITY AND OTHERS	December 22, 2005
PRABHU DAYAL LALLU RAM Vs. COMMISSIONER OF INCOME TAX	January 20, 2005
PRADEEP KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.	October 18, 2005
PRAVEEN KAUR Vs. GURMEJ SINGH AND ORS.	December 6, 2005
PRAVEEN KAUR Vs. GURMEJ SINGH	December 5, 2005
PREM BAI Vs. MAMAN AND ORS.	February 21, 2005
PREM CHAND Vs. STATE OF HARYANA	September 7, 2005
PREM CHAND Vs. CHETAN DASS	October 18, 2005
PREM CHAND GARG AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 11, 2005
PREM LATA Vs. RAM SARUP	September 27, 2005
PREM LATA Vs. STATE	March 9, 2005
PREM NATH Vs. GURDIAL SINGH	August 9, 2005
PREM NATH Vs. STATE OF HARYANA	March 7, 2005
PREM NATH DHAMIJA Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.	May 31, 2005
PREM SINGH Vs. STATE OF PUNJAB	July 13, 2005
PREMA Vs. JAGGO	December 15, 2005
PREMIER SPINNING MILLS PVT Vs. STATE OF HARYANA	March 21, 2005
PRINCIPAL, HARYANA COLLEGE OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF HARYANA	February 7, 2005
PRITAM KAUR Vs. TEHSILDAR SALES ABOHAR	December 29, 2005
PRITAM SINGH Vs. AMAR SINGH	December 21, 2005
PRITAM SINGH Vs. SUKHDEV	January 13, 2005
PRITAM SINGH Vs. STATE OF HARYANA	August 18, 2005
PRITHI SINGH Vs. SARAN SINGH	October 5, 2005
PRITHVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	May 4, 2005
PROF JAHAN SINGH Vs. VICE-CHANCELLOR, M D UNIVERSITY, ROHTAK AND ANOTHER	May 18, 2005
PUNJAB FINANCIAL CORPORATION Vs. LAKSHMI RICE MILLS	December 9, 2005
PUNJAB NATIONAL BANK Vs. SOHAN SINGH	May 3, 2005
PUNJAB NATIONAL BANK Vs. BAREJA KNIPPING FASTENERS LTD.	May 26, 2005
PUNJAB POLLUTION CONTROL BOARD Vs. KARTAR PAPER & BOARD MILLS	February 2, 2005
PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. LABOUR COURT U T CHANDIGARH	December 9, 2005
PUNJAB STATE Vs. RAKSHA DEVI	December 9, 2005
PUNJAB STATE AND ORS. Vs. SHAMINDER SINGH	September 5, 2005
PUNJAB STATE CO Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER	August 31, 2005
PUNJAB STATE CO-OP SUPPLY & MAKT. FED. LTD Vs. HAMIRA RICE TRADING CO	October 7, 2005
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT	October 25, 2005
PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK PENSIONERS ASSOCIATION AND OTHERS Vs. SATE OF PUNJAB AND OTHERS	December 14, 2005
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT	March 21, 2005
PUNJAB STATE ELECTRICITY BOARD Vs. MUNICIPAL CORPORATION LUDHIANA	April 27, 2005
PUNJAB STATE ELECTRICITY BOARD AND OTHERS Vs. ASHOK KUMAR AND ANOTHER	September 6, 2005
PUNJAB STATE THROUGH ITS COLLECTOR AND ORS. Vs. SHRI SADHU RAM	October 7, 2005
PUNJAB STATE THROUGH SECRETARY AGRICULTURE AND OTHERS Vs. RAJ KUMAR PURI	April 6, 2005
PUNJAB WAKF BOARD, AMBALA CANTT Vs. MEHAR SINGH	February 28, 2005
PUNJAB WIRELESS SYSTEMS LIMITED Vs. INDIAN OVERSEAS BANK	March 28, 2005
PUNJAB WIRELESS SYSTEMS LIMITED (IN LIQUIDATION) THROUGH THE OFFICIAL LIQUIDATOR Vs. THE INDIAN OVERSEAS BANK AND ORS.	March 30, 2005
PUNNA Vs. STATE OF PUNJAB	March 24, 2005
PURAN CHAND AZAD Vs. STATE OF HARYANA	March 23, 2005
PUSHP LATA Vs. KAUSHALYA SHARMA AND ORS.	September 5, 2005
PUSHPA WATI Vs. ORIENTAL BANK OF COMMERCE	February 23, 2005
PUSHPINDER KUMAR Vs. PUNJAB SCHOOL EDUCATION BOARD & OTHERS	December 20, 2005
R K BAJAJ Vs. UCO BANK	April 6, 2005
R.K. JAIN Vs. STATE OF HARYANA	November 23, 2005
R.L. ARORA AND ANR. Vs. UNION TERRITORY CHANDIGARH	September 5, 2005
R.P. GAUR Vs. STATE OF HARYANA AND OTHERS	March 16, 2005
RACHHPAL SINGH Vs. STATE OF PUNJAB	February 9, 2005
RACHHPAL SINGH AND ANR. Vs. THE ADDL. DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.	February 2, 2005
RACHPAL SINGH, INSPECTOR Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS AND JUSTICE AND ORS.	August 29, 2005
RADHA KRISHAN Vs. STATE OF PUNJAB	November 14, 2005
RADHE SHAM Vs. RUCHI RAJPUT	May 17, 2005
RADHEY KRISHAN JALAN Vs. STATE OF HARYANA	February 2, 2005
RAGHBIR SINGH Vs. SATPAL	July 21, 2005
RAGHBIR SINGH AND ORS. Vs. STATE OF HARYANA	September 6, 2005
RAGHU NANDAN KUMAR Vs. JASWANT SINGH	December 19, 2005
RAI JASBIR SINGH Vs. BALWANT SINGH	May 25, 2005
RAJ DIN ALIAS RAJU Vs. STATE OF PUNJAB	July 18, 2005
RAJ GURU SOOD Vs. MUNICIPAL CORPORATION, LUDHIANA	April 1, 2005
RAJ KUMAR Vs. NATIONAL INSURANCE CO. LTD.	February 7, 2005
RAJ KUMAR Vs. STATE OF HARYANA	February 4, 2005
RAJ KUMAR Vs. BAWA JAI GOPAL SINGH	December 23, 2005
RAJ KUMAR Vs. BHOLA RAM	September 7, 2005
RAJ KUMAR Vs. STATE OF PUNJAB	July 22, 2005
RAJ KUMAR ALIAS RAJU Vs. STATE OF HARYANA	March 4, 2005
RAJ KUMAR AND ANOTHER Vs. STATE OF HARYANA	March 18, 2005
RAJ KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB	March 16, 2005
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	July 20, 2005
RAJ KUMAR GARGA Vs. PUNJAB STATE ELECTRICITY BOARD	December 22, 2005
RAJ PAL AND OTHERS Vs. STATE HARYANA STATE ELECTRICITY BOARD AND OTHERS	August 31, 2005
RAJ PAL SINGH Vs. BALDEV SINGH	April 27, 2005
RAJ SINGH Vs. STATE OF HARYANA	February 22, 2005
RAJ SINGH Vs. INDER JEET	February 1, 2005
RAJ SINGH Vs. STATE OF HARYANA	July 26, 2005
RAJ SINGH Vs. STATE OF HARYANA	November 28, 2005
RAJA MALWINDER SINGH Vs. UNION OF INDIA	July 4, 2005
RAJBIR Vs. MUKESH	February 9, 2005
RAJBIR Vs. STATE OF HARYANA AND OTHERS	September 29, 2005
RAJESH Vs. STATE OF HARYANA	March 9, 2005
RAJESH Vs. SURJEET SINGH	January 24, 2005
RAJESH GROVER Vs. RITA KHURANA	August 8, 2005
RAJESH KUMAR Vs. STATE OF PUNJAB	February 1, 2005
RAJESH KUMAR Vs. STATE OF HARYANA AND OTHERS	May 23, 2005
RAJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB	September 7, 2005
RAJESH KUMAR MALIK Vs. STATE OF HARYANA	January 28, 2005
RAJINDER ARORA Vs. UNION OF INDIA AND OTHERS	September 6, 2005
RAJINDER KUMAR Vs. STATE OF PUNJAB	February 22, 2005
RAJINDER KUMAR Vs. STATE OF PUNJAB AND ORS.	July 14, 2005
RAJINDER KUMAR SHARMA Vs. STATE OF PUNJAB	December 8, 2005
RAJINDER PARSHAD Vs. STATE OF PUNJAB AND OTHERS	February 18, 2005
RAJINDER SINGH & ORS. Vs. STATE OF PUNJAB	July 1, 2005
RAJINDER SINGH LAMBA Vs. HARYANA STATE ELECTRICITY BOARD	November 18, 2005
RAJJO Vs. STATE OF HARYANA	December 14, 2005
RAJNI BAJAJ Vs. RAM PIARI	August 12, 2005
RAJU Vs. THE STATE OF PUNJAB	November 8, 2005
RAJU ALIAS RAJ KUMAR Vs. STATE OF HARYANA	July 7, 2005
RAKESH & ANR. Vs. STATE OF HARYANA	May 9, 2005
RAKESH BHARGAV Vs. AKHIL BHARTIYA BHARGAV SABHA REGISTERED NEW DELHI	October 25, 2005
RAKESH GOEL Vs. MANEESH GOEL	January 24, 2005
RAKESH KHAN Vs. STATE OF HARYANA	August 4, 2005
RAKESH KUMAR Vs. STATE OF HARYANA	September 26, 2005
RAKESH KUMAR Vs. JOGINDER SINGH	May 7, 2005
RAKESH KUMAR Vs. STATE OF HARYANA	March 2, 2005
RAKESH SABHERWAL Vs. STATE OF PUNJAB AND OTHERS	September 16, 2005
RAKHI KAUR Vs. GURMAIL KAUR AND OTHERS	November 8, 2005
RAM CHAND Vs. MALLU	February 2, 2005
RAM CHAND ALIAS RAM CHAND SHAH Vs. RATTAN LAL	July 15, 2005
RAM CHAND SHARMA Vs. THAKUR DASS	March 30, 2005
RAM DASS Vs. COMMISSIONER & SECRETARY TO GOVT. OF HARYANA PRINTING AND STATIONERY DEPARTMENT AND OTHERS	March 23, 2005
RAM DEVI Vs. LAL CHAND	May 31, 2005
RAM DIA AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER	August 30, 2005
RAM DUTT KAUSHIK Vs. ROSHAN	August 3, 2005
RAM KARAN Vs. MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION AND ANR.	August 16, 2005
RAM KISHAN Vs. JOGINDER SINGH	May 31, 2005
RAM KISHAN Vs. BHAGWAN SARUP NAGAR	October 26, 2005
RAM KUMAR Vs. DHARAM SINGH	October 20, 2005
RAM KUMAR Vs. STATE OF HARYANA	November 29, 2005
RAM KUMAR Vs. STATE OF PUNJAB	January 20, 2005
RAM KUMAR Vs. RAJENDER SINGH	February 1, 2005
RAM LAL Vs. STATE OF HARYANA	December 14, 2005
RAM MOHAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX	February 8, 2005
RAM MURTI Vs. MADAN GOPAL	December 21, 2005
RAM PAL Vs. STATE OF PUNJAB	October 26, 2005
RAM PAL CHELA RAGHO DASS CHELA MANAR DASS Vs. RAM MURTI	March 3, 2005
RAM PARKASH Vs. AVINASH CHANDER SOOD	May 11, 2005
RAM PARKASH Vs. STATE OF HARYANA AND OTHERS	March 17, 2005
RAM PARKASH KAUSHAL Vs. PANJAB UNIVERSITY AND OTHERS	July 11, 2005
RAM PARKASH, EX. NO. 805657 NC (F) Vs. UNION OF INDIA (UOI) AND ORS.	July 4, 2005
RAM PIARI Vs. STATE OF HARYANA	April 28, 2005
RAM PRASAD Vs. STATE OF HARYANA	March 4, 2005
RAM RAJI @ RANA JI LAL AND ANR. Vs. SMT. MAYA DEVI AND ORS.	March 30, 2005
RAM RATTAN Vs. STATE OF HARYANA	March 28, 2005
RAM SAHAI SOOD Vs. OM PARKASH SOOD	April 8, 2005
RAM SARAN Vs. STATE OF HARYANA	November 16, 2005
RAM SARAN Vs. STATE OF HARYANA	April 25, 2005
RAM SARUP Vs. STATE OF HARYANA	October 3, 2005
RAM SINGH Vs. GRAM PANCHAYAT, KANDIA	September 16, 2005
RAM SINGH Vs. LABH SINGH	September 2, 2005
RAM SINGH Vs. STATE OF HARYANA	September 23, 2005
RAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 19, 2005
RAM SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 31, 2005
RAMA DEVI Vs. STATE OF HARYANA	May 4, 2005
RAMA INDUSTRIES REWARI Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA CHANDIGRH	September 20, 2005
RAMAN KUMAR Vs. CHET SINGH	November 8, 2005
RAMESH AND OTHERS Vs. STATE OF HARYANA	September 27, 2005
RAMESH CHANDER Vs. STATE OF PUNJAB	January 14, 2005
RAMESH CHANDER & ORS. Vs. STATE OF HARYANA	March 23, 2005
RAMESH KUMAR Vs. STATE OF HARYANA AND ORS.	April 8, 2005
RAMESH KUMAR Vs. STATE OF HARYANA	December 14, 2005
RAMESH KUMAR JAIN AND ORS. Vs. SANMATI VIMAL JAIN PUBLIC SCHOOL, JAGRAON	May 25, 2005
RAMESHWAR Vs. STATE OF HARYANA AND OTHERS	August 8, 2005
RAMESHWAR Vs. RAM SARUP	February 16, 2005
RAMESHWAR @ GATTU AND ANR. Vs. STATE OF HARYANA	May 23, 2005
RAMESHWAR ETC. Vs. STATE OF HARYANA AND ORS.	February 1, 2005
RAMGARHIA SENIOR SECONDARY SCHOOL Vs. STATE OF PUNJAB AND ORS.	November 29, 2005
RAMKUMAR Vs. HARYANA ROADWAYS CHANDIGARH	July 21, 2005
RAMPHAL Vs. THE STATE OF HARYANA	March 2, 2005
RANBIR SINGH Vs. FINANCIAL COMMISSIONER, HARYANA	May 23, 2005
RANDHIR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS	December 20, 2005
RANJEET KAUR Vs. STATE OF HARYANA	May 11, 2005
RANJIT SINGH Vs. STATE OF PUNJAB	January 24, 2005
RANJIT SINGH Vs. STATE OF PUNJAB	October 24, 2005
RANJIT SINGH Vs. MANGAL SINGH	January 10, 2005
RANJIT SINGH AND ORS. Vs. STATE OF PUNJAB	August 18, 2005
RANJIT SINGH PUNIA Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	January 18, 2005
RANJODH SINGH Vs. STATE OF PUNJAB	January 31, 2005
RASILA RAM KAUSHAL Vs. CHANDIGARH HOUSING BOARD	September 21, 2005
RATNA CHAUDHURI Vs. STATE OF HARYANA	December 22, 2005
RATTAN LAL Vs. LAL CHAND	July 22, 2005
RATTAN SINGH Vs. SAGARMAL	July 8, 2005
RAVINDER ALIAS BINDER Vs. STATE OF HARYANA	February 16, 2005
RAVINDER SINGH Vs. STATE OF PUNJAB	March 15, 2005
REGIONAL ENGINEERING COLLEGE, KURUKSHETRA Vs. GURBACHAN LAL AND OTHERS	May 26, 2005
RELIANCE INDUSTRIES LIMITED Vs. STATE OF HARYANA	August 4, 2005
RENU Vs. STATE OF HARYANA AND ANOTHER	September 20, 2005
RINKU ALIAS LALIT KUMAR Vs. STATE OF HARYANA	May 11, 2005
RISHI DEV Vs. STATE OF HARYANA	September 20, 2005
RISHI KUMAR MITTAL Vs. VIJAY KUMAR GUPTA	May 30, 2005
RITU GUPTA Vs. AMIT KUMAR GARG	July 8, 2005
ROHIT BHAKER Vs. STATE OF HARYANA	May 10, 2005
ROHTASH Vs. STATE OF HARYANA	February 2, 2005
ROSHAN LAL Vs. THE PUNJAB STATE	July 1, 2005
ROSHAN LAL Vs. STATE OF PUNJAB	August 17, 2005
ROSHAN SINGH @ ROSHAN LAL Vs. STATE OF PUNJAB	May 31, 2005
RUKMANI Vs. STATE OF HARYANA	January 19, 2005
RULDU RAM Vs. STATE OF PUNJAB	July 14, 2005
RUP LAL MEHTA Vs. CHIEF SETTLEMENT COMMISSIONER, REHABILITATION DEPARTMENT, HARYANA	August 17, 2005
RUP SINGH Vs. BALTEJ SINGH	July 29, 2005
RUPALI ALIAS CHETNA Vs. SUNIL DATA	October 18, 2005
RUPINDER SINGH Vs. SAJJAN SINGH ALIAS BALBIR SINGH	May 19, 2005
S C T LTD Vs. PANJAB STATE ELECTRICITY BOARD PATIALA	July 20, 2005
S. INDERJIT SINGH GULATI Vs. PARMINDER KAUR	December 22, 2005
S.C. WADHWA Vs. COMMISSIONER OF INCOME TAX	January 13, 2005
S.K. JINDAL Vs. STATE OF HARYANA	July 16, 2005
S.L. GUPTA Vs. UNION BANK OF INDIA AND OTHERS	April 4, 2005
S.M. LAMBA Vs. SURESH KUMAR & ANR.	April 6, 2005
S.R. BUILDCON Vs. SUNFIL OILS LTD. AND ANR.	April 25, 2005
S.S. BRAR, MANAGER QUALITY CONTROL OF SURAJ SOLVANT AND VANASPATI INDUSTRIES LTD. Vs. STATE OF PUNJAB	October 20, 2005
SABHU Vs. STATE OF HARYANA	August 24, 2005
SACHIN Vs. SUNITA VASHISHT	February 4, 2005
SADA RAM Vs. SHASHI PAL	January 3, 2005
SADHU RAM Vs. SATISH KUMAR AND ANOTHER	September 22, 2005
SADHU RAM Vs. STATE OF PUNJAB	January 10, 2005
SADHU SINGH Vs. HARYANA STATE THROUGH THE SECRETARY, STATE TRANSPORT AND TRANSPORT CONTROLLER COMMISSIONER AND ANR.	August 31, 2005
SADHU SINGH Vs. BHAGAT SINGH	December 30, 2005
SAHAB KAUR Vs. AVTAR SINGH	July 19, 2005
SAHEG SINGH Vs. STATE OF HARYANA	July 6, 2005
SAHIB SINGH Vs. STATE OF PUNJAB	January 12, 2005
SAKATAR SINGH Vs. STATE OF PUNJAB	July 16, 2005
SALWANT SINGH AND ORS. Vs. DALIP SINGH	November 18, 2005
SAMADHI DASS Vs. STATE OF PUNJAB	April 27, 2005
SAMDHERSHI KUMAR BEDI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	September 27, 2005
SAMPURAN SINGH Vs. KARTAR SINGH	July 1, 2005
SANDEEP ALIAS KARTOON Vs. STATE OF HARYANA	July 21, 2005
SANDEEP KUMAR Vs. STATE OF HARYANA	April 26, 2005
SANDEEP KUMAR Vs. STATE OF PUNJAB	May 3, 2005
SANDEEP KUMAR GARG Vs. SANDEEP KUMAR AGGARWAL	January 27, 2005
SANDEEP PESTICIDES AND FERTILIZERS GURUHARSAHAI Vs. STATE OF PANJAB	March 23, 2005
SANDEEP SINGH Vs. STATE OF PUNJAB	January 6, 2005
SANDHA SINGH Vs. AMRIK SINGH	August 9, 2005
SANGEETA SHARMA Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS	March 21, 2005
SANGRUR VANASPATI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX	July 7, 2005
SANJAY Vs. STATE OF HARYANA	January 27, 2005
SANJAY KUMAR Vs. STATE OF HARYANA	January 25, 2005
SANJAY KUMAR & CO. Vs. COMMISSIONER OF INCOME TAX	August 22, 2005
SANJAY SARIN Vs. PAYAL SARIN	February 16, 2005
SANJEEV BHANDARI Vs. STATE OF PUNJAB	November 10, 2005
SANJEEV KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	October 26, 2005
SANJEEV KUMAR SHARMA Vs. UNION OF INDIA	February 14, 2005
SANJIV KUMAR Vs. STATE OF PUNJAB	February 25, 2005
SANT BABA DARSHAN SINGH Vs. STATE OF PUNJAB	October 4, 2005
SANT LAL TEK CHAND Vs. STATE OF HARYANA	February 7, 2005
SANT RAM Vs. SMT. RAJ BHARDWAJ	August 2, 2005
SANT RAM Vs. KAMLESH	May 4, 2005
SANTOKH SINGH Vs. STATE OF PUNJAB	November 9, 2005
SANTOKH SINGH Vs. KAURO	December 13, 2005
SANTOKH SINGH Vs. STATE OF PUNJAB	August 5, 2005
SANTOKH SINGH Vs. JOINT DEVELOPMENT COMMISSION (I.R.D.) AND ORS.	January 13, 2005
SANTOKH SINGH Vs. STATE OF PUNJAB	November 18, 2005
SANTRA DEVI Vs. STATE OF HARYANA	February 26, 2005
SARABJIT SINGH Vs. STATE OF PUNJAB	March 4, 2005
SARABJIT WD O SH MUKESH KUMAR Vs. PIARA LAL	April 1, 2005
SARBJIT SINGH BEDI Vs. DR. B.R. AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY) AND OTHERS	July 16, 2005
SARDAR ALI (DEAD) THROUGH LR Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER	January 19, 2005
SARDARA SINGH Vs. JAGIR SINGH	October 6, 2005
SAROJINI SAWHNEY Vs. PUNJAB UNIVERSITY AND ORS.	August 30, 2005
SARUP CHAND Vs. SIRI CHAND	January 24, 2005
SARUP CHAND TARSEM CHAND Vs. DHAN DEVI	July 29, 2005
SARUP SINGH Vs. STATE OF PUNJAB	May 18, 2005
SARUP SINGH Vs. STATE OF PUNJAB	September 9, 2005
SARUP SINGH SAHOTA Vs. STATE OF PUNJAB AND OTHERS	December 13, 2005
SARWAN SINGH Vs. STATE OF PUNJAB	October 21, 2005
SARWAN SINGH Vs. STATE OF PUNJAB	September 2, 2005
SAT PAL Vs. STATE OF PANJAB	April 25, 2005
SAT PAL Vs. RAM PHAL	November 28, 2005
SAT PAL Vs. STATE OF HARYANA	February 2, 2005
SAT PAL Vs. STATE OF PUNJAB	September 26, 2005
SAT PRAKASH Vs. STATE OF HARYANA AND OTHERS	May 25, 2005
SATBIR SINGH AND OTHERS Vs. STATE OF HARYANA	January 4, 2005
SATINDER KUMAR Vs. SUNITA	November 11, 2005
SATINDER PAL SINGH ALIAS SIKANDER SINGH AND OTHERS Vs. STATE OF PUNJAB	July 26, 2005
SATISH CHANDER Vs. STATE OF PUNJAB	January 28, 2005
SATISH KUMAR Vs. STATE OF HARYANA	March 30, 2005
SATISH KUMAR Vs. VED RAJ GARG	November 28, 2005
SATISH KUMAR SINGAL Vs. JAGDISH CHANDER SINGAL	February 28, 2005
SATISH KUMAR THUKRAL Vs. PREM	November 8, 2005
SATNAM SINGH Vs. NATIONAL INSURANCE COMPANY	August 18, 2005
SATPAL JINDAL Vs. STATE OF PUNJAB AND OTHERS	August 9, 2005
SATYA PAL Vs. PARDEEP KUMAR AND OTHERS	September 6, 2005
SATYAVIR KAUSHIK Vs. STATE OF HARYANA AND ANOTHER	March 24, 2005
SAVITA Vs. HARINDER	December 15, 2005
SAWAN SINGH Vs. JOINT DIRECTOR OF PANCHAYATS	May 11, 2005
SAWARAN SINGH Vs. KANWAR RAGHBIR BAJADUR	August 29, 2005
SAWINDER SINGH Vs. STATE OF PANJAB	November 9, 2005
SEEMA INDUSTRIES LIMITED Vs. INDUSTRIAL FINANCIAL CORPORATION OF INDIA	April 7, 2005
SENIOR VOCATIONAL STAFF MASTERS ASSOCIATION ETC. AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	April 27, 2005
SEWAK SINGH Vs. STATE OF PUNJAB	September 21, 2005
SHAKTI SINGH Vs. STATE OF HARYANA	September 1, 2005
SHAM LAL Vs. STATE OF HARYANA AND ORS.	March 30, 2005
SHAM LAL GUPTA Vs. HEMCO INDUSTRIES (P) LIMITED	August 16, 2005
SHAM SINGH Vs. PUNJAB STATE THRU THE COLLECTOR, FARIDKOT	January 27, 2005
SHAM SUNDAR Vs. STATE OF HARYANA	July 8, 2005
SHAM SUNDER Vs. STATE OF HARYANA	December 7, 2005
SHAM SUNDER MARIA Vs. UNION OF INDIA	March 23, 2005
SHAMSHER Vs. ANURAG AGGARWAL	September 19, 2005
SHAMSHER SINGH Vs. STATE OF HARYANA	May 4, 2005
SHANKAR SINGH Vs. GRAM PANCHAYAT VILLAGE MOHKAM ARIANA	April 12, 2005
SHANKUNTLA DEVI Vs. INDER SINGH	May 2, 2005
SHANTI DEVI (SMT.) Vs. THE STATE OF HARYANA AND ORS.	August 31, 2005
SHARIF AND ORS. Vs. KUTBUDIN	September 5, 2005
SHARMA & ASSOCIATES Vs. STATE OF PUNJAB	October 28, 2005
SHAROMINI GURDWARA PARBANDHAK COMMITTEE Vs. EX-MILITARY MAZAHBI SIKH ASSOCIATION	February 4, 2005
SHASHANK BHARGAVA Vs. STATE OF PUNJAB	March 16, 2005
SHASHI BUSHAN Vs. KARAM CHAND	July 11, 2005
SHASHI KIRAN VERMA Vs. HARYANA POWER GENERATION CORPORATION & OTHERS	January 27, 2005
SHASHI SINGH Vs. STATE OF HARYANA	June 17, 2005
SHAUKAT HUSSAIN Vs. STATE OF PUNJAB	October 28, 2005
SHEEL DEVI Vs. LAL CHAND	October 10, 2005
SHER SINGH Vs. STATE OF HARYANA	January 13, 2005
SHER SINGH Vs. STATE OF PUNJAB	January 6, 2005
SHER SINGH Vs. STATE OF HARYANA	February 28, 2005
SHER SINGH Vs. DIRECTOR AND OTHERS	January 12, 2005
SHIA RAM Vs. SHANTI RAM	February 9, 2005
SHINDER SINGH Vs. UNION OF INDIA	August 1, 2005
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SIKH GURDWARA JUDICIAL COMMISSION AND ORS.	May 31, 2005
SHISHA SINGH Vs. STATE OF PUNJAB	September 15, 2005
SHIV DAYAL Vs. RAM KALI	February 7, 2005
SHIV LAL Vs. STATE OF HARYANA	December 14, 2005
SHIV RAM Vs. STATE OF HARYANA	May 23, 2005
SHIV SHAKTI RICE MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION	April 25, 2005
SHIVALIK FUELS (P) LTD Vs. COMMISSIONER OF INCOME TAX	February 4, 2005
SHOBAN LAL & CO. Vs. L.R. SHARMA	May 10, 2005
SHREE SUMER COTTON MILLS Vs. FIRM GUPTA COTTON COMPANY AND ORS.	January 19, 2005
SHREE VISHNU PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE	October 25, 2005
SHRI SARUP SINGH Vs. STATE OF PUNJAB	January 12, 2005
SIDHARTHA MITRA Vs. KULDIP SINGH	September 22, 2005
SIKANDER SINGH Vs. STATE OF PUNJAB	March 23, 2005
SINGH RAM Vs. STATE OF HARYANA	February 1, 2005
SIRI CHAND Vs. STATE OF HARYANA	January 11, 2005
SITA DEVI Vs. HASAN MOHAMMAD	December 12, 2005
SITA DEVI AND OTHERS Vs. THE PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER	March 30, 2005
SITAL KAUR Vs. STATE OF PUNJAB	January 4, 2005
SMT. BASANTI Vs. MADAN SINGH AND ORS.	July 22, 2005
SMT. GURDIAL KAUR Vs. UNION OF INDIA AND OTHERS	March 31, 2005
SMT. GURMIT KAUR ATWAL Vs. STATE OF PUNJAB AND OTHERS	July 5, 2005
SMT. JYOTSNA PRABHA KOHLI Vs. REG: ESTATE OF (DR.) MRS. SHARDA JAGDISH W/O LATE DR. JAGDISH CHANDER KHANDPUR (DECEASED)	February 1, 2005
SMT. LAAKSHMI RANA Vs. COLLECTOR AND ANR.	May 27, 2005
SMT. PARKASH KUMARI Vs. BALWANT SINGH AND ORS.	January 27, 2005
SMT. SATYA ADHLAKHA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	May 4, 2005
SMT. SHALINI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND OTHERS	November 7, 2005
SMT. SONA DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	February 14, 2005
SMT. SUNEHRI DEVI Vs. PRITAM SINGH AND ORS.	December 29, 2005
SMT. SURINDER KALSI Vs. STATE OF PUNJAB	November 7, 2005
SODHAN Vs. LABH SINGH	March 12, 2005
SOHAN LAL Vs. HARI RAM	January 19, 2005
SOHAN LAL Vs. HARBANS LAL	January 28, 2005
SOHAN LAL CHAWLA Vs. JANKI DASS CHOPRA	March 23, 2005
SOHAN SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	February 23, 2005
SOHAN SINGH Vs. AMRIK SINGH	January 10, 2005
SOHNA RAM Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB	August 10, 2005
SOM DATT BUILDERS PVT LTD Vs. STATE OF PUNJAB	September 26, 2005
SOM DEV AND ORS. Vs. RATI RAM AND ANR.	September 28, 2005
SOM NATH Vs. STATE OF HARYANA	August 9, 2005
SOM NATH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	April 27, 2005
SOM RAJ Vs. KARAM CHAND	October 4, 2005
SOMBIR Vs. STATE OF HARYANA	October 28, 2005
SONA RAM Vs. STATE OF PUNJAB	March 9, 2005
SONEPAT HINDU EDUCATIONAL & CHARITABLE SOCIETY Vs. COMMISSIONER OF INCOME	May 31, 2005
SONIKA D/O RAJ KUMAR GUPTA Vs. THE STATE OF HARYANA AND OTHERS	April 29, 2005
SONU NAGAR Vs. U.T. CHANDIGARH	November 14, 2005
SRIYANSH KNITTERS LIMITED Vs. STATE OF PUNJAB	September 27, 2005
ST. KABIR INSTITUTE OF PHARMACEUTICAL AND TECHNICAL EDUCATION AND ANR. Vs. VIRAT VERMA	November 30, 2005
STATE BANK OF INDIA Vs. PUNJAB NATIONAL FERTILISER CHEMICAL LTD. (IN LIQUIDATION)	January 24, 2005
STATE OF HARYANA Vs. KHAZAN SINGH	April 27, 2005
STATE OF HARYANA Vs. DISTRICT JUDGE CHANDIGARH	September 2, 2005
STATE OF HARYANA Vs. RAM PRASHAD	September 30, 2005
STATE OF HARYANA Vs. SUKHDEV SINGH & ORS.	July 4, 2005
STATE OF HARYANA Vs. PANCHO	May 3, 2005
STATE OF HARYANA Vs. LIBERTY FOOTWEAR COMPANY	January 18, 2005
STATE OF HARYANA Vs. M H TEXTILES PVT LTD	February 7, 2005
STATE OF HARYANA Vs. JAGDISH PARSAD	March 22, 2005
STATE OF HARYANA Vs. HIMMAT SINGH	February 15, 2005
STATE OF HARYANA Vs. SANDEEP ALIAS KARTOON	July 21, 2005
STATE OF HARYANA Vs. ANAND	September 28, 2005
STATE OF HARYANA Vs. KRISHAN	September 8, 2005
STATE OF HARYANA Vs. AMRIT KAUR	July 29, 2005
STATE OF HARYANA Vs. DR. NEELIMA SHANGLA	May 20, 2005
STATE OF HARYANA Vs. RUHLA	July 29, 2005
STATE OF HARYANA Vs. SOM NATH	July 20, 2005
STATE OF HARYANA Vs. RAM AVTAR AND ANOTHER	May 7, 2005
STATE OF HARYANA Vs. JAI CHAND RAI JAIN	May 19, 2005
STATE OF HARYANA Vs. FAQUIR CHAND	March 2, 2005
STATE OF HARYANA Vs. NARESH KUMAR	March 4, 2005
STATE OF HARYANA AND ANOTHER Vs. POHAP SINGH	August 30, 2005
STATE OF HARYANA AND OTHERS Vs. B.S. CHAWLA	July 12, 2005
STATE OF HARYANA THROUGH DY. EXCISE AND TAXATION COMMISSIONER (SALES TAX) Vs. SAMTEL INDIA LTD. AND ANR.	January 24, 2005
STATE OF PUNJAB Vs. KASHMIR SINGH VIRK	January 11, 2005
STATE OF PUNJAB Vs. SOHAN SINGH	February 2, 2005
STATE OF PUNJAB Vs. LAKHWINDER KAUR	July 14, 2005
STATE OF PUNJAB Vs. ARUN KUMAR	January 19, 2005
STATE OF PUNJAB Vs. JAGJIT SINGH	April 4, 2005
STATE OF PUNJAB Vs. UJJAGAR SINGH	December 19, 2005
STATE OF PUNJAB Vs. GURNETAR SINGH	January 24, 2005
STATE OF PUNJAB Vs. JARNAIL SINGH	November 8, 2005
STATE OF PUNJAB Vs. AMRIT LAL JAIN	October 21, 2005
STATE OF PUNJAB Vs. NARINDER SINGH	December 14, 2005
STATE OF PUNJAB Vs. AVTAR SINGH, CONDUCTOR AND ANOTHER	February 9, 2005
STATE OF PUNJAB Vs. AMRIT SINGH	August 3, 2005
STATE OF PUNJAB Vs. KASHMIR SINGH	March 23, 2005
STATE OF PUNJAB Vs. SATNAM SINGH	July 20, 2005
STATE OF PUNJAB Vs. SATPAL SINGH	May 19, 2005
STATE OF PUNJAB Vs. KULWINDER SINGH	July 5, 2005
STATE OF PUNJAB Vs. KULJIT SINGH AND COMPANY AND ANR.	October 21, 2005
STATE OF PUNJAB Vs. GURDIAL SINGH	January 10, 2005
STATE OF PUNJAB AND ORS. Vs. GURSEWAK SINGH	August 4, 2005
STEEL AUTHORITY OF INDIA LTD. Vs. STEEL STRIPS LIMITED	January 25, 2005
SUBA SINGH Vs. STATE OF PUNJAB	August 25, 2005
SUBASH Vs. STATE OF HARYANA	February 10, 2005
SUBASH CHAND, RESTORER, PUNJAB AND HARYANA HIGH COURT Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ORS.	September 5, 2005
SUBEDAR Vs. USMAN	January 10, 2005
SUBHASH Vs. STATE OF HARYANA	January 6, 2005
SUBHASH CHANDER Vs. COMMISSIONER OF INCOME TAX	February 8, 2005
SUBHRANT KUMAR DAS Vs. STATE OF HARYANA	July 29, 2005
SUDARSHAN KUMAR SOOD AND OTHERS Vs. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH AND OTHERS	July 18, 2005
SUDHIR KUMAR ALIAS TITU & ANR. Vs. STATE OF HARYANA	May 27, 2005
SUGAR FEDERATION COMMON CADRE OFFICERS WELFARE & TECHNICAL ASSOCIATION (REGISTERED), JAGRAON Vs. STATE OF PUNJAB AND OTHERS	September 6, 2005
SUKH CHAND Vs. STATE OF PUNJAB	November 7, 2005
SUKHBIR KABUL SINGH Vs. STATE OF HARYANA	March 23, 2005
SUKHBIR KAUR Vs. SANT SINGH	March 29, 2005
SUKHBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	August 3, 2005
SUKHCHAIN SINGH Vs. STATE OF PUNJAB	March 3, 2005
SUKHDEV KUMAR Vs. STATE OF PUNJAB	January 13, 2005
SUKHDEV RAJ Vs. STATE OF PANJAB	September 28, 2005
SUKHDEV SINGH Vs. STATE OF PUNJAB	July 15, 2005
SUKHDEV SINGH ALIAS SUKHA Vs. STATE OF PUNJAB	September 20, 2005
SUKHDEV SINGH DHINDSA Vs. UNION OF INDIA	August 5, 2005
SUKHVINDER Vs. STATE OF HARYANA	October 20, 2005
SUKHWINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS	May 31, 2005
SULTAN Vs. KASTURI	May 30, 2005
SUMIT NAYYAR Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR AND OTHERS	December 12, 2005
SUMITRAN DEVI Vs. BILU RAM	January 19, 2005
SUNDER Vs. STATE OF HARYANA	March 24, 2005
SUNDHRI Vs. LALA RAM	January 7, 2005
SUNDRA DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD	August 25, 2005
SUNEHRI DEVI Vs. PRITAM SINGH	November 29, 2005
SUNIL KUMAR Vs. SANTOSH DEVI	May 10, 2005
SUNIL KUMAR Vs. STATE OF HARYANA	January 11, 2005
SUNIL KUMAR Vs. STATE OF HARYANA	December 13, 2005
SUNIL KUMAR Vs. JYOTI	December 20, 2005
SURAJ BHAN Vs. ANAND	August 10, 2005
SURAJ BHAN Vs. STATE OF HARYANA	January 13, 2005
SURAJ BHAN Vs. RADHA DEVI	September 2, 2005
SURAJ BHAN Vs. DEPUTY COMMISSIONER AND ORS.	January 4, 2005
SURAJ MAL Vs. KESHAR DEVI	July 22, 2005
SURAJ PAL Vs. STATE OF HARYANA	March 7, 2005
SURAT SINGH Vs. KABUL SINGH	July 12, 2005
SURENDER SINGH Vs. OMVATI	May 31, 2005
SURESH AND OTHERS Vs. THE STATE OF HARYANA	July 1, 2005
SURESH KUMAR Vs. STATE OF HARYANA	December 20, 2005
SURESH KUMAR Vs. STATE OF HARYANA	February 23, 2005
SURESH KUMAR Vs. STATE OF HARYANA	January 14, 2005
SURINDER KAUR Vs. RATTAN CHAND DUGGAL ALIAS R.R. DUGGAL	September 2, 2005
SURINDER KUMAR Vs. STATE OF HARYANA	December 7, 2005
SURINDER KUMAR Vs. STATE OF HARYANA	May 5, 2005
SURINDER KUMAR CHARANJIT KUMAR Vs. COMMISSIONER OF INCOME TAX	December 12, 2005
SURINDER KUMAR JAIN Vs. STATE OF HARYANA	July 1, 2005
SURINDER MOHAN CHOPRA Vs. NIRMALA CHOPRA	September 28, 2005
SURINDER PAL Vs. GURPREET SINGH KANGAR	March 16, 2005
SURINDER PAL Vs. MAN SINGH	February 1, 2005
SURINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS	August 29, 2005
SURINDER PAL SINGH Vs. PUNJAB MANDI BOARD	October 21, 2005
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS	May 24, 2005
SURINDER SINGH Vs. STATE OF PUNJAB	November 29, 2005
SURINDER SINGH Vs. STATE OF HARIYANA	March 7, 2005
SURJAN SINGH ALIAS KALA Vs. STATE OF PUNJAB	July 1, 2005
SURJEET Vs. STATE OF HARYANA	January 17, 2005
SURJIT KAUR Vs. BALWINDER KAUR	September 7, 2005
SURJIT KAUR Vs. STATE OF PUNJAB	September 21, 2005
SURJIT KAUR Vs. IMPROVEMENT TRUST, LUDHIANA	September 28, 2005
SURJIT SINGH Vs. JODH SINGH	December 13, 2005
SURJIT SINGH Vs. JAGIR KAUR ALIAS HARPEET KAUR	September 16, 2005
SURJIT SINGH Vs. STATE OF PUNJAB	December 1, 2005
SURJIT SINGH Vs. JOINT DIRECTOR OF PANCHAYATS, PUNJAB AND OTHERS	March 2, 2005
SURJIT SINGH Vs. BALWINDER SINGH	February 23, 2005
SURJIT SINGH Vs. STATE OF PUNJAB	May 6, 2005
SURJIT SINGH Vs. STATE (CHANDIGARH U.T.)	May 18, 2005
SURJIT SINGH Vs. STATE OF PUNJAB	March 17, 2005
SURJIT SINGH Vs. STATE OF PUNJAB	May 2, 2005
SURJIT SINGH Vs. MANAGING DIRECTOR, P.R.T.C. AND OTHERS	February 1, 2005
SURJIT SINGH Vs. STATE OF PUNJAB	January 12, 2005
SUSHIL KUMAR Vs. STATE OF HARYANA	March 30, 2005
SUSHIL KUMAR & ORS. Vs. STATE OF HARYANA	April 25, 2005
SUSHIL KUMAR SIKKA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM, PANCHKULA AND OTHERS	September 14, 2005
SUSHIL KUMAR THAPAR @ RAJU THAPAR Vs. ANJU NAHAR	November 9, 2005
SUSHILA DEVI Vs. VIJAY KUMAR	July 11, 2005
SUSHILA DEVI Vs. STATE OF HARYANA AND OTHERS	December 16, 2005
SUSHMA Vs. STATE OF HARYANA AND OTHERS	September 20, 2005
SWARAJ SINGH Vs. AMARJIT SINGH RANDHAWA	May 19, 2005
SWARAN SINGH Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER, KAPURTHALA	March 30, 2005
SWARAN SINGH Vs. SURINDER KAUR	February 2, 2005
SWARNI DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION	September 8, 2005
SWASTIK TUBES PVT. LTD. Vs. HARYANA FINANCIAL CORPORATION LTD.	October 18, 2005
T T PUBLIC SCHOOL Vs. PRESIDING OFFICER	December 20, 2005
T.R. BANSAL Vs. PUNJAB STATE ELECTRICITY BOARD	February 1, 2005
TALMOHAN SINGH Vs. SHINGARA SINGH	July 11, 2005
TAQDIR SINGH Vs. STATE OF HARYANA	March 5, 2005
TARA CHAND Vs. NEONAND ALIAS NAUNDA	May 18, 2005
TARA CHAND Vs. STATE OF HARYANA	April 25, 2005
TARA CHAND Vs. STATE OF HARYANA AND ORS.	February 9, 2005
TARA DEVI Vs. STATE OF HARYANA	May 31, 2005
TARA SINGH Vs. MAGHAR SINGH	April 1, 2005
TARA SINGH AND OTHERS Vs. STATE OF PUNJAB	March 14, 2005
TARAN SINGH Vs. BANARSI LAL	March 1, 2005
TARJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	October 18, 2005
TARLOCHAN SINGH Vs. SHIVDEV SINGH	October 18, 2005
TARLOK SINGH Vs. UNION OF INDIA AND OTHERS	July 20, 2005
TARLOK SINGH Vs. UNION OF INDIA (UOI)	July 7, 2005
TARSEM LAL Vs. PRITAM DASS KHULLAR	July 7, 2005
TARSEM SINGH Vs. STATE OF HARYANA	July 4, 2005
TARSEM SINGH Vs. STATE OF PUNJAB	September 5, 2005
TARSEM SINGH Vs. STATE OF HARYANA	April 8, 2005
TECHNICAL SERVICES UNION, PSEB Vs. PUNJAB STATE ELECTRICITY BOARD	February 21, 2005
TEEJO DEVI Vs. PARKASH RANI	October 25, 2005
TEJA SINGH Vs. STATE OF PUNJAB	January 18, 2005
TEJA SINGH Vs. BASI ARAKH SCHDULED CASTE COOPERATIVE LAND OWNING SOCIETY LTD	May 11, 2005
TEJA SINGH Vs. GURDEV SINGH	August 5, 2005
TEJWANT SINGH Vs. SARAN KAUR	October 3, 2005
TEK CHAND Vs. CHANDRO	August 24, 2005
TEK RAM, DEMONSTRATOR Vs. STATE OF HARYANA	May 25, 2005
THAKUR DASS Vs. AMIT GUPTA	September 7, 2005
THE HARYANA COOPERATIVE SUGAR MILL LTD. Vs. THE COMMISSIONER OF INCOME TAX AND ANR.	January 18, 2005
THE RAJPURA COOPERATIVE MARKETING UNION LTD.AND ANR. Vs. PURAN SINGH	March 3, 2005
THE STATE OF PUNJAB Vs. RACHHPAL SINGH	February 11, 2005
THE STATE OF PUNJAB AND ANR. Vs. MOTI SINGH	August 3, 2005
THE STATE OF PUNJAB REPRESENTED BY THE SUPERINTENDING ENGINEER Vs. S. DARSHAN SINGH	April 8, 2005
TIKAN RAI (DECEASED) THROUGH L.RS. Vs. MANGO BAI AND ORS.	January 19, 2005
TIKKA RAM Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER	May 4, 2005
TIRATH RAM Vs. STATE OF PUNJAB	October 19, 2005
TITRI S/O BHAJAN SINGH Vs. STATE OF HARYANA	August 8, 2005
TRILOK NATH GUPTA Vs. THE STATE OF PUNJAB AND ORS.	February 25, 2005
TULE RAM Vs. STATE OF HARYANA	September 20, 2005
TULI CONSTRUCTION COMPANY P. LTD. Vs. UNION OF INDIA	March 23, 2005
UDHA RAM Vs. JAYA SHARMA	November 30, 2005
UDHEY VERMA Vs. KAMALJEET SINGH	February 3, 2005
UJJAGAR SINGH AND ORS. Vs. BABU SINGH AND ORS.	February 2, 2005
UMAR DEEN Vs. SADHU RAM	May 26, 2005
UNION OF INDIA Vs. INDER	February 8, 2005
UNION OF INDIA Vs. SHEIKH SUBHANI	March 31, 2005
UNION OF INDIA Vs. OM PRAKASH	November 16, 2005
UNION OF INDIA Vs. SUKHMOHINDER SINGH AND OTHERS	August 3, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH	July 13, 2005
UNION OF INDIA AND ANOTHER Vs. EX. MAJ. DIPINDER SINGH	February 7, 2005
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ANOTHER	March 28, 2005
UNION OF INDIA AND OTHERS Vs. SARVESH KAUSHAL AND ANOTHER	July 29, 2005
UNION TERRITORY CHANDIGARH Vs. GEJA SINGH	October 26, 2005
UNITED CONTRACTORS Vs. STATE OF PUNJAB	February 15, 2005
UNITED INDIA INSURANCE CO. Vs. PARBHAT SINGH AND ORS.	January 18, 2005
URMILA DEVI Vs. NAR SINGH	January 6, 2005
USHA RANI Vs. PREM SINGH	February 9, 2005
USHA RANI Vs. STATE OF PUNJAB AND ORS.	July 15, 2005
USMAN Vs. STATE OF PUNJAB	October 11, 2005
UTTAM SINGH Vs. STATE OF PUNJAB THRU INSECTICIDE INSPECTOR	May 18, 2005
UZOMA GABRIEL NWACHUKWU Vs. STATE OF U.T. CHANDIGARH	November 10, 2005
V P GUPTA Vs. UNION OF INDIA	September 5, 2005
V.K. MEHTA Vs. STATE OF HARYANA AND ANOTHER	May 4, 2005
VANDANA GARG Vs. SANJAY KUMAR GARG	July 5, 2005
VANITA SHARMA Vs. GAGAN DEV BHARTI	September 9, 2005
VARINDER KAUR Vs. RAVINDER PAL SINGH	September 16, 2005
VASUDEV Vs. STATE OF PUNJAB	August 18, 2005
VED BASSI Vs. MANJEET KAUR	April 7, 2005
VEERPAL KAUR Vs. STATE OF PUNJAB	August 18, 2005
VIDER LAL Vs. DES RAJ	March 30, 2005
VIDYA SAGAR Vs. COMMISSIONER OF INCOME TAX	January 17, 2005
VIJAY GHUMAN Vs. NARINDER SINGH & ANR.	March 2, 2005
VIJAY KUMAR Vs. SARITA DEVI	November 9, 2005
VIJAY KUMAR Vs. STATE BANK OF INDIA	December 22, 2005
VIJAY KUMAR Vs. STATE OF HARYANA AND OTHERS	May 13, 2005
VIJAY KUMAR AND OTHERS Vs. JARNAIL SINGH AND OTHERS	March 17, 2005
VIJAY KUMAR PURI Vs. PAL SINGH	May 10, 2005
VIJAY KUMAR PURI Vs. PAL SINGH	October 5, 2005
VIJAY SINGH Vs. STATE OF HARYANA	January 31, 2005
VIJAY TRACTORS CORPORATION Vs. HARYANA AGRO INDUSTRIES CORPORATION	October 26, 2005
VIKAS Vs. STATE OF HARYANA	March 17, 2005
VIKAS WALIA Vs. SONIA WALIA	March 29, 2005
VINOD KRISHNA KAUL Vs. S.A. KHAN	May 27, 2005
VINOD KUMAR Vs. STATE OF HARYANA	September 7, 2005
VINOD KUMAR Vs. STATE OF HARYANA	March 31, 2005
VINOD KUMAR Vs. LAL CHAND	July 8, 2005
VINOD KUMAR Vs. M/S. BALDEV KRISHAN RAKESH KUMAR	September 7, 2005
VINOD KUMAR Vs. SANT LAL	October 27, 2005
VIPIN KUMAR SHARMA Vs. JAGWANT KAUR	April 28, 2005
VIR SINGHVI Vs. STATE OF HARYANA	October 5, 2005
VIRENDER SINGH Vs. MAHABIR SINGH	August 16, 2005
VIRENDER SINGH ALIAS NANHA Vs. STATE OF HARYANA	July 13, 2005
VIRSA SINGH Vs. STATE OF PUNJAB	March 4, 2005
WASSAN SINGH Vs. LAKHA SINGH	March 1, 2005
WATTAN SINGH Vs. NOHAR CHAND	August 29, 2005
WAZIR SINGH Vs. STATE OF HARYANA	September 21, 2005
WINSOME YARNS LTD. Vs. PUNJAB WIRELESS SYSTEMS LIMITED (IN LIQUIDATION) AND ORS.	October 6, 2005
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. U T ADMINISTRATION	September 8, 2005
YASH PAL Vs. BRIJ LAL	May 31, 2005
YASH PAL MALIK Vs. STATE OF HARYANA	August 10, 2005
YASHPAL AND ORS. Vs. STATE OF HARYANA	July 5, 2005
YASHPAL GHAI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	March 23, 2005
YATNA ALIAS RACHNA Vs. RAJESH JAIN	August 16, 2005
YOG RAJ Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS	January 19, 2005

Year 2005 of HIGH COURT OF PUNJAB AND HARYANA

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