|
A.D. GOUR Vs. PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH THROUGH ITS REGISTRAR
|
July 8, 2004 |
|
A.K. SURI AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
May 29, 2004 |
|
A.R. DAHIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 15, 2004 |
|
A.R. LAMBA, EX Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION AND OTHERS
|
March 17, 2004 |
|
ABHEY RAM CHAHAL Vs. THE STATE OF HARYANA
|
December 9, 2004 |
|
ABHEY YOGRAJ Vs. STATE OF HARYANA
|
March 5, 2004 |
|
ADITYA & COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 1, 2004 |
|
AHILUWALIA AND COMPANY HOSHIARPUR Vs. SURINDER MOHAN
|
January 29, 2004 |
|
AJAIB SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB, DEPARTMENT OF HOME AFFAIRS, CIVIL SECRETARIAT, CHANDIGARH AND ANOTHER
|
April 30, 2004 |
|
AJAIB SINGH @ WAKIL SINGH Vs. STATE OF HARYANA
|
January 13, 2004 |
|
AJAY KUMAR JAISWAL AND ANOTHER Vs. JOGINDER KUMAR AND OTHERS
|
January 23, 2004 |
|
AJAY SINGH Vs. STATE OF HARYANA
|
July 1, 2004 |
|
AJINDER PAL SINGH VIRK Vs. SUDARSHAN KUMAR
|
November 1, 2004 |
|
AJIT KAUR Vs. DALBIR KAUR
|
January 14, 2004 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 9, 2004 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 2004 |
|
AJIT SINGH Vs. GURBAX SINGH
|
September 21, 2004 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 17, 2004 |
|
AJIT SINGH Vs. ADDITIONAL DIRECTOR
|
May 20, 2004 |
|
AJIT SINGH Vs. TARSEM SINGH
|
November 29, 2004 |
|
AJIT SINGH AND OTHERS Vs. KAMALJIT KAUR
|
September 22, 2004 |
|
AJMER SINGH Vs. CHANAN SINGH
|
July 28, 2004 |
|
AJUDHIA PRASAD Vs. MAMUN
|
April 21, 2004 |
|
ALLIS Vs. STATE OF PUNJAB
|
April 7, 2004 |
|
AMAN KUMAR Vs. STATE OF HARYANA
|
January 8, 2004 |
|
AMANDEEP KAUR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 18, 2004 |
|
AMAR SINGH Vs. HARI CHAND
|
August 25, 2004 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
February 12, 2004 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
AMAR SINGH Vs. COMMISSIONER, HISSAR DIVISION
|
December 15, 2004 |
|
AMAR SINGH Vs. DEEPINDER SINGH
|
March 25, 2004 |
|
AMARDEEP CHOPRA Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 2004 |
|
AMARDEEP KAUR SANDHU Vs. PANJAB UNIVERSITY, CHANDIGARH
|
March 4, 2004 |
|
AMARJEET SINGH Vs. STATE OF PUNJAB
|
March 24, 2004 |
|
AMARJEET SINGH Vs. JAI SINGH GILL AND ANOTHER
|
May 6, 2004 |
|
AMARJIT KAUR Vs. UJAGAR SINGH
|
May 12, 2004 |
|
AMARJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 10, 2004 |
|
AMARJIT SINGH Vs. PALWINDER SINGH
|
January 27, 2004 |
|
AMARJIT SINGH Vs. STATE
|
January 29, 2004 |
|
AMARTAX INDUSTRIES LIMITED Vs. AMAR GAWRI
|
October 1, 2004 |
|
AMBARISH SHARMA Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2004 |
|
AMBIKA FOOD PRODUCT PRIVATE LTD. Vs. FOOD CORPORATION OF INDIA
|
July 20, 2004 |
|
AMIN CHAND BHOLA NATH (HUF) Vs. COMMISSIONER OF WEALTH TAX
|
September 3, 2004 |
|
AMIT PAL SINGH Vs. CHANDIGARH ADMINISTRATION
|
July 27, 2004 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
February 17, 2004 |
|
AMRIK SINGH Vs. CHIEF ELECTION COMMISSION
|
May 13, 2004 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 5, 2004 |
|
AMRIK SINGH JOGINDER SINGH RICE MILLS OWNERS Vs. STATE OF PUNJAB
|
May 13, 2004 |
|
AMRIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 21, 2004 |
|
AMRIT SINGH Vs. TARLOK SINGH
|
May 25, 2004 |
|
AMRITSAR TRANSPORT CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2004 |
|
ANARJIT SINGH MAAN Vs. NAND KISHORE
|
November 29, 2004 |
|
ANIL KUMAR Vs. HAZARI LAL
|
July 7, 2004 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
February 13, 2004 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
February 5, 2004 |
|
ANJU Vs. STATE OF PUNJAB
|
April 27, 2004 |
|
ANOOP SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2004 |
|
ANSHUL SOOD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 31, 2004 |
|
ANTAR SINGH Vs. JOGINDER SINGH
|
January 21, 2004 |
|
ANUPAM MALIK Vs. KAMAL SINGH YADAV AND OTHERS
|
September 17, 2004 |
|
ARIHANT THREADS LTD Vs. UNION OF INDIA
|
March 25, 2004 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
January 7, 2004 |
|
ARJAN SINGH Vs. STATE OF HARYANA
|
August 30, 2004 |
|
ARJAN SINGH ALIAS KAMAL SINGH Vs. SIRI CHAND
|
March 31, 2004 |
|
ARJUN SINGH Vs. STATE OF HARYANA
|
August 21, 2004 |
|
ARORA STEEL Vs. DIAMOND INDUSTRIAL
|
July 9, 2004 |
|
ARPANA SHARMA Vs. RAJINDER SHARMA
|
May 27, 2004 |
|
ARUN KAPOOR Vs. STATE OF HARYANA
|
August 30, 2004 |
|
ARVIND Vs. STATE OF HARYANA
|
August 26, 2004 |
|
ARVIND JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INVESTIGATION)
|
April 15, 2004 |
|
ARVIND K. SINGHAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
July 5, 2004 |
|
ASHA GUPTA Vs. RAJIV KUMAR GUPTA
|
September 8, 2004 |
|
ASHOK ARORA Vs. O.P. SHARMA
|
December 15, 2004 |
|
ASHOK INDUSTRIES TANDA ROAD Vs. UNITED INDIA FIRE & GENERAL INSURANCE COMPANY LTD
|
February 25, 2004 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 12, 2004 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
July 19, 2004 |
|
ASHOK KUMAR Vs. R K TRADERS
|
August 17, 2004 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 17, 2004 |
|
ASHOK KUMAR AGGARWAL Vs. MUNICIPALITY, JIND
|
July 28, 2004 |
|
ASHU SINGLA Vs. PUNJABI UNIVERSITY, PATIALA
|
February 5, 2004 |
|
ASHWANI KALRA Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 26, 2004 |
|
ASHWANI KUMAR PRASHAR Vs. ANIL KAPOOR
|
July 1, 2004 |
|
ASHWANI KUMAR RANA Vs. BALSHARAN GAUTHAM
|
September 21, 2004 |
|
ASHWANI KUMAR SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
July 13, 2004 |
|
ASI JASWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2004 |
|
ASSA SINGH Vs. CHARANJIV SINGH GULATI
|
October 12, 2004 |
|
ASSOCIATION OF THE RIOTS AFFECTED SIKH MIGRANTS SOCIETY Vs. STATE OF PUNJAB
|
April 2, 2004 |
|
ATAM PARKASH Vs. STATE OF HARYANA
|
September 21, 2004 |
|
ATLAS CYCLE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 26, 2004 |
|
ATMA JAIN HOSIERY EMPORIUM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 13, 2004 |
|
ATMA SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
February 25, 2004 |
|
ATTAR SINGH Vs. SURENDER AND OTHERS
|
July 28, 2004 |
|
ATTAR SINGH AND ANOTHER Vs. VINOD KUMAR AND OTHERS
|
September 9, 2004 |
|
ATUL FASTENERS LTD Vs. STATE OF PUNJAB AND ORS
|
August 2, 2004 |
|
AVINASH CHANDER KAPOOR Vs. R.P. HYDRO OILS LTD. (IN LIQUIDATION) AND ANR.
|
February 19, 2004 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
November 17, 2004 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
November 1, 2004 |
|
AVTAR SINGH Vs. JOGINDER SINGH
|
January 21, 2004 |
|
AYUB ALI Vs. UNION OF INDIA AND OTHERS
|
January 15, 2004 |
|
B. SHIVA RAMA REDDY Vs. STATE OF PUNJAB
|
February 11, 2004 |
|
B.R. AGGARWAL Vs. THE CHAIRMAN, HARYANA WAREHOUSING CORPORATION AND OTHERS
|
July 27, 2004 |
|
B.R.S. INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF HARYANA AND OTHERS
|
March 9, 2004 |
|
BACHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 13, 2004 |
|
BACHAN SINGH Vs. LABH SINGH
|
October 29, 2004 |
|
BACHAN SINGH Vs. STATE OF HARYANA
|
February 2, 2004 |
|
BACHAN SINGH Vs. SANTOKH SINGH
|
January 7, 2004 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
January 14, 2004 |
|
BACHAN SINGH (DEAD) THROUGH LRS Vs. LABH SINGH
|
September 29, 2004 |
|
BACHANA RAM Vs. ADDITIONAL DIRECTOR
|
April 2, 2004 |
|
BACHITTAR SINGH Vs. ADDITIONAL DIRECTOR
|
January 21, 2004 |
|
BAGGA SINGH Vs. GURBAJ SINGH
|
March 4, 2004 |
|
BAIJ NATH Vs. FINANCIAL COMMISSIONER, HARYANA
|
October 12, 2004 |
|
BAIJ NATH ASHARFI LAL Vs. PUNJAB STATE
|
October 6, 2004 |
|
BAINI PARSHAD UDYOG Vs. NIRMAL GUPTA
|
March 12, 2004 |
|
BAKHSHISH SINGH Vs. STATE OF PUNJAB
|
April 2, 2004 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
March 31, 2004 |
|
BALA DEVI Vs. STATE OF HARYANA
|
November 19, 2004 |
|
BALBIR KAUR Vs. BHIM SINGH
|
December 1, 2004 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 10, 2004 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 31, 2004 |
|
BALBIR SINGH Vs. RAJINDER SINGH
|
February 11, 2004 |
|
BALBIR SINGH Vs. KASHMIR SINGH
|
March 8, 2004 |
|
BALBIR SINGH Vs. LAMBER SINGH
|
April 7, 2004 |
|
BALBIR SINGH Vs. SARUP SINGH
|
February 2, 2004 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
May 18, 2004 |
|
BALBIR SINGH Vs. RADHEY SHYAM
|
March 18, 2004 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
November 18, 2004 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2004 |
|
BALBIR SINGH Vs. JAGIR KAUR
|
January 7, 2004 |
|
BALBIR SINGH BHANGAL Vs. INCOME TAX OFFICER
|
March 23, 2004 |
|
BALDEV RAJ Vs. NARINDER KUMAR
|
September 13, 2004 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
November 23, 2004 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 12, 2004 |
|
BALDEV SINGH Vs. SEWA SINGH
|
March 16, 2004 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 28, 2004 |
|
BALDEV SINGH Vs. JIWAN KUMAR PATHAK
|
September 20, 2004 |
|
BALDEV SINGH Vs. KAMALJIT KAUR
|
August 5, 2004 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 7, 2004 |
|
BALI SINGH VERMA Vs. HARYANA STATE SEED CERTIFICATION AGENCY AND ORS.
|
August 30, 2004 |
|
BALIHAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2004 |
|
BALJINDER ALIAS BANTU Vs. U.T. CHANDIGARH
|
December 8, 2004 |
|
BALJINDER SINGH Vs. JAGAN NATH
|
March 18, 2004 |
|
BALKAR SINGH Vs. NARINDER SINGH
|
May 3, 2004 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
December 16, 2004 |
|
BALKAR SINGH Vs. UNION OF INDIA
|
November 29, 2004 |
|
BALRAJ SINGH Vs. STATE OF HARYANA
|
April 1, 2004 |
|
BALVINDER KAUR Vs. CHARAN KAUR
|
May 19, 2004 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
May 25, 2004 |
|
BALWANT Vs. JAI SINGH
|
November 17, 2004 |
|
BALWANT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 10, 2004 |
|
BALWANT SINGH BHANGAL Vs. INCOME TAX OFFICER
|
March 23, 2004 |
|
BALWANT SINGH CHAUDHARY Vs. HINDUSTAN PETROLEUM CORP. LTD
|
February 11, 2004 |
|
BALWINDER KAUR Vs. GURMIT KAUR
|
September 28, 2004 |
|
BALWINDER KAUR @ BABY Vs. STATE OF PUNJAB
|
February 2, 2004 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 19, 2004 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 16, 2004 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 2004 |
|
BALWINDER SINGH Vs. MOHINDER SINGH
|
August 9, 2004 |
|
BALWINDER SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS
|
August 5, 2004 |
|
BALWINDER SINGH Vs. PUNJAB WAKF BOARD
|
March 22, 2004 |
|
BALWINDER SINGH Vs. UNION OF INDIA
|
September 23, 2004 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 30, 2004 |
|
BALWINDER SINGH Vs. HARYANA ROADWAYS
|
August 13, 2004 |
|
BANARSI DASS Vs. GIAN CHAND
|
May 4, 2004 |
|
BANI SINGH Vs. STATE OF HARYANA
|
December 1, 2004 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
August 19, 2004 |
|
BANTA RAMSON Vs. CHUHRU
|
January 28, 2004 |
|
BANTA SINGH KARTAR SINGH IRON AND STEEL ROLLING MILLS Vs. CEGAT
|
April 6, 2004 |
|
BANTI Vs. DARSHAN SINGH
|
July 28, 2004 |
|
BANWARI Vs. STATE OF HARYANA
|
January 29, 2004 |
|
BARU Vs. JEET SINGH
|
July 28, 2004 |
|
BASHIR Vs. STATE OF PUNJAB
|
May 13, 2004 |
|
BHAG MAL Vs. RAM MURTI
|
August 3, 2004 |
|
BHAG SINGH Vs. GANGA DEVI
|
October 27, 2004 |
|
BHAGAT DHARAM CHAND PREM SAGAR CHARITABLE TRUST Vs. COMMISSIONER OF
|
September 30, 2004 |
|
BHAGAT RAM Vs. STATE OF HARYANA
|
August 5, 2004 |
|
BHAGIRATH LAL Vs. STATE OF PUNJAB
|
January 26, 2004 |
|
BHAGWAN DAS Vs. SUDERSHAN KUMAR
|
July 7, 2004 |
|
BHAGWAN DASS Vs. NARESH KUMAR
|
May 19, 2004 |
|
BHAGWANA Vs. MOHINDER DASS
|
April 7, 2004 |
|
BHAGWAT SARUP Vs. HARYANA STATE
|
July 2, 2004 |
|
BHAJAN LAL BHATIA & OTHERS Vs. SARITA NEELAM
|
September 8, 2004 |
|
BHAKRA BEAS MANAGEMENT BOARD AND OTHERS Vs. KEWAL SINGH AND OTHERS
|
May 3, 2004 |
|
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. PRESIDING OFFICER, CENTRAL GOVT. LABOUR COURT, CHANDIGARH AND OTHERS
|
March 15, 2004 |
|
BHAN SINGH Vs. STATE OF HARYANA
|
April 28, 2004 |
|
BHANNA RAM Vs. STATE OF HARYANA AND OTHERS
|
September 9, 2004 |
|
BHARAT BHUSHAN MADAN Vs. STATE OF HARYANA
|
July 29, 2004 |
|
BHARAT CARBON RIBBON MANUFACTURING CO LTD Vs. STATE OF HARYANA
|
October 5, 2004 |
|
BHARTU Vs. GRAM PANCHAYAT, SIRSI
|
February 3, 2004 |
|
BHIM RAJ GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
March 17, 2004 |
|
BHIM SAIN Vs. STATE OF HARYANA
|
April 28, 2004 |
|
BHUCHAR KAUR Vs. STATE OF PUNJAB
|
April 30, 2004 |
|
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
March 18, 2004 |
|
BHUPINDER KUMAR SON OF DESH RAJ Vs. VERSHA RANI WIFE OF BHUPINDER KUMAR
|
October 6, 2004 |
|
BHUPINDER NATH Vs. SURASTI
|
November 23, 2004 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
November 17, 2004 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
March 17, 2004 |
|
BHUPINDER SINGH Vs. BALBIR KAUR
|
August 4, 2004 |
|
BHUPINDER SINGH ALIAS BHINDA Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
BIJAY SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
|
May 24, 2004 |
|
BIKKAR SINGH Vs. FOOD CORPORATION OF INDIA
|
February 23, 2004 |
|
BIKKER SINGH Vs. DIAL SINGH
|
December 1, 2004 |
|
BIKRAM SINGH Vs. SURJIT SINGH
|
July 13, 2004 |
|
BIKRAM SINGH Vs. CHHAJJU SINGH
|
April 21, 2004 |
|
BILQIS BEGUM Vs. PUNJAB WAKF BOARD
|
August 25, 2004 |
|
BIMAL KUMAR Vs. STATE OF PUNJAB
|
September 22, 2004 |
|
BIMLA DEVI Vs. FAQUIR SINGH
|
September 20, 2004 |
|
BIR SINGH Vs. STATE OF HARYANA
|
August 16, 2004 |
|
BIR SINGH Vs. BACHAN SINGH
|
August 18, 2004 |
|
BIRWATI Vs. DHARAM SINGH
|
April 7, 2004 |
|
BISHESHAR NATH Vs. SHANTI DEVI
|
April 28, 2004 |
|
BRIJ KISHORE Vs. STATE OF HARYANA & ANR
|
September 29, 2004 |
|
BRIJ LAL Vs. PARI DEVI
|
February 19, 2004 |
|
BRIJ MOHAN Vs. STATE OF HARYANA
|
December 17, 2004 |
|
BROWN Vs. M/S JAGATJIT INDUSTRIES LTD. AND OTHERS
|
October 15, 2004 |
|
BUDH KISHORE Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 3, 2004 |
|
BUDH RAM Vs. MUNICIPAL COMMITTEE, MANSA
|
December 17, 2004 |
|
BUDH RAM Vs. STATE OF HARYANA AND OTHERS
|
November 18, 2004 |
|
BUGGAR SINGH Vs. STATE OF PUNJAB
|
May 5, 2004 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
April 23, 2004 |
|
C S SOHAL, CHIEF JUDICIAL MAGISTRATE ROOPNAGAR Vs. STATE OF PUNJAB
|
July 1, 2004 |
|
C V KUSHALA A WARRIER Vs. RAJ KUMAR
|
January 9, 2004 |
|
CAPITAL LEASING AND FINANCE CO. Vs. NAVRATTAN JAIN
|
January 30, 2004 |
|
CCE Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 31, 2004 |
|
CHAHAL TRADING CO., BHAWANIGARH Vs. VARINDER SINGH
|
October 27, 2004 |
|
CHAITALI Vs. STATE OF PUNJAB
|
June 11, 2004 |
|
CHANAN KAUR Vs. KARTARI D
|
March 17, 2004 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
July 14, 2004 |
|
CHANAN SINGH Vs. GIRDHARI LAL
|
March 31, 2004 |
|
CHANAN SINGH Vs. GURJIT SINGH
|
August 11, 2004 |
|
CHAND Vs. SPECIAL SECRETARY TO GOVT. OF PUNJAB
|
August 20, 2004 |
|
CHAND RAM Vs. STATE OF HARYANA
|
July 21, 2004 |
|
CHAND SINGH Vs. GRAM PANCHAYAT
|
March 3, 2004 |
|
CHANDER Vs. SEWA SINGH
|
March 17, 2004 |
|
CHANDER BHAN Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2004 |
|
CHANDER BHUSHAN ANAND Vs. UNION OF INDIA
|
November 9, 2004 |
|
CHANDER KALA Vs. LAKSHMI DUTTT
|
April 7, 2004 |
|
CHANDER PRAKASH Vs. STATE
|
February 4, 2004 |
|
CHANDERPAL SINGH RANA Vs. STATE OF HARYANA AND ANOTHER
|
September 29, 2004 |
|
CHANDIGARH MAHILA URBAN COOPERATIVE BANK LTD Vs. ADMINISTRATOR, UNION TERRITORY
|
July 21, 2004 |
|
CHARAN SINGH Vs. ADDITIONAL DIRECTOR
|
February 25, 2004 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
May 12, 2004 |
|
CHET RAM Vs. STATE OF HARYANA
|
September 22, 2004 |
|
CHHAJJA SINGH Vs. CHARAN SINGH
|
September 28, 2004 |
|
CHHATTU RAM Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
|
October 27, 2004 |
|
CHHOTEY LAL Vs. RAJINDER KUMAR ALIAS RAJINDER PARSHAD
|
August 11, 2004 |
|
CHIEF CONTROLLER OF DEFENCE AND ACCOUNTS AND PENSION ALLAHABAD AND OTHERS Vs. AMRIK SINGH
|
May 24, 2004 |
|
CHIMAN LAL GUPTA (DEAD) THROUGH LRS Vs. THE PUNJAB STATE CO
|
November 3, 2004 |
|
CHIRANJIT LAL SAHNI Vs. SUDERSHAN KUMARI
|
August 4, 2004 |
|
CHUHAR SINGH Vs. STATE OF PUNJAB
|
January 16, 2004 |
|
COMMISSIONER OF C. EX. Vs. OSWAL AGRO FURANE LTD.
|
July 19, 2004 |
|
COMMISSIONER OF C. EX. Vs. BAWA LAL DAYAL JI FABRICS (P) LTD.
|
February 23, 2004 |
|
COMMISSIONER OF C. EX. Vs. HARYANA TEXTILES CORPORATION LTD.
|
March 11, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ARTI STEEL LTD.
|
March 4, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAHAKALI PROCESSORS
|
February 23, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GUIDE VALVE INDUSTRIES
|
March 5, 2004 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DELTON CABLES LTD.
|
February 9, 2004 |
|
COMMISSIONER OF GIFT-TAX Vs. MAHARAJA AMRINDER SINGH
|
May 20, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VARIETY HOSIERY MILLS
|
September 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ROCK STEEL (P) LTD.
|
April 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MANGAL ENGINEERING WORKS
|
September 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAN KUMAR
|
March 8, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JAMUNA AUTO INDUSTRIES
|
December 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION
|
September 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHARANJIT JAWA
|
February 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. FAZILKA DABWALI TPT. CO. (P) LTD.
|
August 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KHARAITI LAL & CO.
|
March 18, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. AMARJIT ARORA
|
May 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KHUSHI RAM BHAGWAN DASS
|
December 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. OMAX AUTO LTD.
|
November 8, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JAGJIT ENGINEERING WORKS (P) LTD.
|
September 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MATERIAL DRESS ENGG. FOUNDARY
|
August 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. PUJA INVESTMENTS (P) LTD.
|
July 22, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HARCHAND PALACE
|
February 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR L/H OF SIRI RAM
|
December 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVA RICE & DAL MILLS
|
December 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND CHAUDHARY
|
November 20, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA RAM JATI RAM
|
December 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. OBERAI TEXTILE (P) LTD.
|
November 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH
|
February 9, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DARSHAN SINGH
|
August 9, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. G.H.I. POLYMERS
|
August 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MFG. & ENGG. CO. LTD.
|
September 25, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. S.D. RICE MILLS
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SIDHU RICE & GENERAL MILLS
|
July 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA MINERALS LTD.
|
August 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAHA LUXMI BRICKS MFG., MOULDING
|
October 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. M.C. GARG
|
October 11, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BITONI LAMPS LTD.
|
September 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KHEMKA CONTAINER (P) LTD.
|
August 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. K.G. MADAN
|
October 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ THEATRE
|
October 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY COTTON GINNING & PRESSING FACTORY
|
August 31, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DALJIT SINGH PYARE LAL & CO.
|
February 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. NORTON MOTORS
|
November 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ANJU MEHRA
|
August 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING FINANCE & LEASING CO.
|
February 20, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SWASTIKA METAL WORKS
|
August 9, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVALIK POULTRIES
|
October 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. P.K. BHARDWAJ
|
October 8, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE RAGHUNATH COTTON GINNING & OIL
|
October 26, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. S.B. OIL INDUSTRIES (P) LTD.
|
November 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SWASTIKA METAL WORKS
|
December 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. F.C. SONDHI & CO.
|
August 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIR BHAN & SONS
|
August 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MUNAK ENGINEERS (P) LTD.
|
February 5, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DES RAJ CHIRANJI LAL STEEL ROLLING MILLS
|
August 3, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VINOD VIYOGI
|
August 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA (P) LTD.
|
September 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MANAGER, STATE BANK OF PATIALA
|
August 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DEEP TOOLS (P) LTD.
|
August 23, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. GURMAIL KAUR TRUST
|
April 16, 2004 |
|
COMMISSIONER OF INCOME-TAX Vs. MAX INDIA LTD
|
May 18, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. DARSHAN SINGH
|
August 26, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. PARMOD KUMAR JAIN
|
August 2, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. PATWANT KAUR
|
July 26, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA AMARINDER SINGH
|
August 24, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. BAL KRISHAN SHOOR
|
August 30, 2004 |
|
CONST. RAM KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 6, 2004 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
COURT ON ITS OWN MOTION Vs. AJAY BANSAL
|
February 11, 2004 |
|
COURT ON ITS OWN MOTION Vs. MANEESH CHIBBER SENIOR CORRESPONDENT HINDUSTAN TIMES LTD
|
May 29, 2004 |
|
COURT ON ITS OWN MOTION Vs. A.J. PHILIP
|
January 12, 2004 |
|
D A V COLLEGE, HOSHIARPUR SOCIETY (REGD) Vs. D M SHARMA
|
September 13, 2004 |
|
D.D. SHARMA Vs. STATE OF PUNJAB
|
January 30, 2004 |
|
D.L. SUD AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 2, 2004 |
|
DABA PRASAD GHOSH Vs. BANWARI LAL
|
November 9, 2004 |
|
DALBARA SINGH Vs. ADDITIONAL DIRECTOR
|
February 23, 2004 |
|
DALIP KAUR Vs. STATE OF PUNJAB
|
November 3, 2004 |
|
DALIP KUMAR Vs. STATE OF HARYANA
|
September 14, 2004 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
February 16, 2004 |
|
DARBARI LAL Vs. STATE OF PUNJAB
|
March 24, 2004 |
|
DARSHAN LAL Vs. MAHAVIR SHARMA
|
September 3, 2004 |
|
DARSHAN LAL AND OTHERS Vs. STATE OF PUNJAB
|
November 4, 2004 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB & OTHERS
|
January 30, 2004 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 8, 2004 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
November 1, 2004 |
|
DARSHAN SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
January 28, 2004 |
|
DARSHAN SINGH ALIAS DARSHI Vs. STATE OF PUNJAB
|
August 23, 2004 |
|
DAULAT RAM Vs. KULDEEP SINGH YADAV
|
September 17, 2004 |
|
DAULAT RAM Vs. MOHAN DEVI
|
May 12, 2004 |
|
DAVINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 20, 2004 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
December 2, 2004 |
|
DAVINDER SINGH Vs. ADMINISTRATOR, URBAN ESTATE
|
May 5, 2004 |
|
DAYA NAND Vs. COMMISSIONER OF WEALTH TAX
|
March 18, 2004 |
|
DAYAWANTI Vs. STATE OF PUNJAB
|
July 13, 2004 |
|
DEEP CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2004 |
|
DEEP HIRE PURCHASE (P) LTD. Vs. COMMISSIONER OF INTEREST TAX
|
November 17, 2004 |
|
DEEP SINGH Vs. AMRIK SINGH
|
March 3, 2004 |
|
DEEPAK KUMAR @ DEEP KUMAR Vs. STATE OF HARYANA
|
February 9, 2004 |
|
DEEPAK PARKASH MAGHAN Vs. HARYANA STATE INDL. DEV. CORPORATION LTD.
|
April 8, 2004 |
|
DEEPIKA Vs. VINOD BHALLA
|
July 27, 2004 |
|
DEV GOSWAMI Vs. GULSHAN SHARMA
|
July 17, 2004 |
|
DEV RAJ Vs. RATTAN LAL
|
July 13, 2004 |
|
DEV RAJ KATYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 7, 2004 |
|
DEVI DUTT Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA
|
February 24, 2004 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
January 7, 2004 |
|
DEVINDER SINGH Vs. HARDEV SINGH
|
April 5, 2004 |
|
DEVINDER SINGH PURI Vs. B.N. RAMPAL
|
July 2, 2004 |
|
DHALU RAM Vs. JESSA RAM
|
May 26, 2004 |
|
DHAN KAUR Vs. BANT SINGH
|
February 24, 2004 |
|
DHANENDER KUMAR Vs. STATE OF HARYANA
|
May 24, 2004 |
|
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
|
December 15, 2004 |
|
DHANNA SINGH Vs. AMAR KAUR
|
January 18, 2004 |
|
DHANPAT Vs. KESAR
|
May 29, 2004 |
|
DHARAM CHAND Vs. STATE OF HARYANA
|
September 9, 2004 |
|
DHARAM PAL Vs. SHANTI DEVI
|
February 11, 2004 |
|
DHARAM PAL Vs. AMAR DEVI ALIAS PARWATI
|
April 7, 2004 |
|
DHARAM PAL Vs. LUDHIANA IMPROVEMENT TRUST AND OTHERS
|
August 3, 2004 |
|
DHARAM SINGH Vs. BHAGWAN SINGH
|
April 16, 2004 |
|
DHARAM SINGH Vs. OM PATTI
|
March 17, 2004 |
|
DHARAM SINGH AND OTHERS Vs. AMI CHAND AND ANOTHER
|
November 1, 2004 |
|
DHARAMBIR ALIAS DHARAM Vs. STATE OF HARYANA
|
February 11, 2004 |
|
DHARAMBIR SINGH Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
|
July 29, 2004 |
|
DHARAMVIR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
September 30, 2004 |
|
DHARAMVIR Vs. NARESH KUMAR
|
December 17, 2004 |
|
DHARMENDER SINGH Vs. RAJA BALA
|
July 28, 2004 |
|
DHIR SINGH Vs. AJIT SINGH
|
December 15, 2004 |
|
DIAMOND INDUSTRIES Vs. ARORA STEEL
|
July 9, 2004 |
|
DILBAG RAI MANOCHA Vs. STATE OF HARYANA
|
September 21, 2004 |
|
DILBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 25, 2004 |
|
DINA NATH (DECEASED) Vs. RAM NATH
|
January 14, 2004 |
|
DIRECTOR FOOD AND SUPPLIES PUNJAB Vs. ASHWANI KUMAR
|
February 24, 2004 |
|
DIRECTOR STATE TRANSPORT, PUNJAB, CHANDIGARH Vs. BALWINDER KUMAR
|
April 22, 2004 |
|
DOCTOR PARSHOTAM KUMAR Vs. BRIJ BHUSHAN LAL
|
April 2, 2004 |
|
DOGAR RAM Vs. AMAR SINGH
|
May 27, 2004 |
|
DR. ASHOK KUMAR GUPTA Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS
|
May 13, 2004 |
|
DR. ATTAR SINGH KALKAL & OTHERS Vs. STATE OF HARYANA & OTHERS
|
January 6, 2004 |
|
DR. BALRAJ BHARDWAJ Vs. STATE OF PUNJAB AND ANOTHER
|
January 6, 2004 |
|
DR. MANMOHAN SINGH CHANHAN AND ANOTHER Vs. PANJAB UNIVERSITY AND OTHERS
|
December 4, 2004 |
|
DR. RAM NIWAS MANAV Vs. C.R.M. JAT P.G. COLLEGE AND ORS.
|
March 12, 2004 |
|
DR. ROBIN KAUSHIK Vs. UNION PUBLIC SERVICE COMMISSION AND OTHERS
|
May 19, 2004 |
|
DR. SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 2004 |
|
DR. VED PARKASH PATHAK Vs. STATE OF PUNJAB THROUGH SECRETARY, HEALTH & FAMILY WELFARE
|
January 7, 2004 |
|
DURGA SINGH Vs. STATE OF PUNJAB
|
February 4, 2004 |
|
EMKAY INDUSTRIES Vs. STATE OF PUNJAB
|
May 4, 2004 |
|
ESCORTS FINANCE LIMITED Vs. DHARAMBIR
|
November 19, 2004 |
|
EX Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2004 |
|
EX Vs. UNION OF INDIA AND ANOTHER
|
July 28, 2004 |
|
EX Vs. UNION OF INDIA AND OTHERS
|
November 30, 2004 |
|
EX-HAVILDAR ROOP SINGH Vs. GENERAL OFFICER COMMANDING AND ORS.
|
April 2, 2004 |
|
EX. SEPOY BALKAR SINGH Vs. UNION OF INDIA AND ANOTHER
|
November 29, 2004 |
|
EXCISE AND TAXATION COMMISSIONER HARYANA Vs. ORIENT ELECTRICAL INSULATION PRIVATE LTD
|
November 29, 2004 |
|
FAQIR CHAND Vs. BASI DEVI
|
April 28, 2004 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. STATE OF HARYANA
|
March 3, 2004 |
|
FARIDABAD GAS POWER PROJECT Vs. NARENDER KUMAR
|
May 29, 2004 |
|
FARUKH Vs. STATE OF HARYANA
|
July 13, 2004 |
|
FATEHABAD COOPERATIVE MARKETING PROCESSING SOCIETY LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 26, 2004 |
|
FOOD CORPORATION OF INDIA Vs. SARWAN DASS
|
September 22, 2004 |
|
FOOD CORPORATION OF INDIA Vs. MAHALAKSHMI RICE AND GENERAL MILLS
|
July 21, 2004 |
|
FOOD CORPORATION OF INDIA Vs. DHANI RAM
|
May 5, 2004 |
|
FOOD CORPORATION OF INDIA Vs. RAM RATTAN
|
March 11, 2004 |
|
G POLY FLEX Vs. STATE OF HARYANA
|
October 12, 2004 |
|
GAINDA RAM (DEAD) THROUGH LRS Vs. ATMA RAM (DEAD) THROUGH LRS
|
September 15, 2004 |
|
GANDA SINGH Vs. DIRECTOR OF CONSOLIDATION AND HOLDINGS
|
March 31, 2004 |
|
GANESH BAHADUR Vs. UNION OF INDIA AND ANOTHER
|
August 4, 2004 |
|
GANESH FLOUR MILLS Vs. JEEWAN KUMAR
|
February 23, 2004 |
|
GANGA RAM Vs. MAHANT RAGHBIR DASS
|
March 22, 2004 |
|
GAURAV NAGPAL Vs. SUMEDHA NAGPAL
|
July 19, 2004 |
|
GAURAV UPPAL Vs. SUNITA UPPAL
|
January 30, 2004 |
|
GAURI SHANKAR Vs. STATE OF HARYANA
|
April 21, 2004 |
|
GAUTAM KHANNA Vs. UNION OF INDIA AND OTHERS
|
July 29, 2004 |
|
GAYATRI JAIN Vs. STATE OF PUNJAB
|
September 20, 2004 |
|
GENDA RAM Vs. BABU RAM
|
September 15, 2004 |
|
GENERAL MANAGER PUNJAB ROADWAYS BATALA Vs. JOGINDER SINGH AND ANOTHER
|
July 13, 2004 |
|
GENERAL MANAGER, HARYANA ROADWAYS, SIRSA Vs. KRISHAN KUMAR AND ANOTHER
|
January 28, 2004 |
|
GERMAN SINGH Vs. STATE OF PUNJAB
|
November 18, 2004 |
|
GIAN CHAND Vs. PREM CHADHA
|
September 29, 2004 |
|
GIAN CHAND Vs. PAWAN KUMAR
|
July 28, 2004 |
|
GIAN PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 19, 2004 |
|
GIAN SINGH Vs. STATE OF HARYANA
|
February 11, 2004 |
|
GILL TRANSPORT SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
September 23, 2004 |
|
GIRDHARI LAL AND OTHERS Vs. GIAN CHAND AND OTHERS
|
October 6, 2004 |
|
GITA Vs. TARSEM LAL
|
July 7, 2004 |
|
GOPAL Vs. STATE OF HARYANA
|
January 28, 2004 |
|
GOPAL PAPER MILLS LTD Vs. PUNJAB STATE THRU. THE COLLECTOR
|
January 14, 2004 |
|
GOPAL SINGH JANIA Vs. STATE OF PUNJAB
|
July 15, 2004 |
|
GOVT. OF HARYANA Vs. RAM CHANDER
|
September 10, 2004 |
|
GOYAL STEEL INDUSTRIES Vs. SANGRAM SINGH SANDHAWALIA
|
November 5, 2004 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
February 16, 2004 |
|
GRAM PANCHAYAT CHALELA Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
|
March 24, 2004 |
|
GRAM PANCHAYAT OF FALEL MAJRA Vs. SOCIETY FOR CREATION OF HEAVEN ON EARTH
|
August 17, 2004 |
|
GRAM PANCHAYAT OF VILLAGE BAN BHAURA Vs. ADDITIONAL DIRECTOR
|
March 3, 2004 |
|
GRAM PANCHAYAT OF VILLAGE GARHI JATTAN, TEHSIL AND DISTRICT KARNAL THROUGH ITS SARPANCH TARA CHAND Vs. RANJIT SINGH AND OTHERS
|
August 3, 2004 |
|
GRAM PANCHAYAT OF VILLAGE HARI NAGAR KHERKI Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
September 8, 2004 |
|
GRAM PANCHAYAT OF VILLAGE ISSI Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
|
April 28, 2004 |
|
GRAM PANCHAYAT SANGOHA Vs. STATE OF HARYANA
|
January 15, 2004 |
|
GRAM PANCHAYAT, KEHAROO Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND ANOTHER
|
May 5, 2004 |
|
GRAM PANCHAYAT, MAJAHADPUR TEHSIL & DISTRICT KAPURTHALA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
November 17, 2004 |
|
GRAM PANCHAYAT, VILL. KOT BADAL KHAN Vs. RAM DASS
|
March 19, 2004 |
|
GULAB SINGH Vs. THE MAHARISHI DAYANAND UNIVERSITY AND ORS.
|
September 27, 2004 |
|
GULAB SINGH Vs. BARARA COOPERATIVE MARKETING AND PROCESSING SOCIETY LIMITED, BARARA, DIST AMBALA
|
August 23, 2004 |
|
GULSHAN KUMAR Vs. STATE OF HARYANA
|
September 8, 2004 |
|
GULWANT SINGH Vs. AJIT SINGH
|
May 26, 2004 |
|
GULZAR SINGH Vs. JOINT DIRECTOR, PANCHAYATS
|
May 24, 2004 |
|
GULZAR SINGH Vs. GRAM PANCHAYAT, THUHI
|
October 27, 2004 |
|
GULZAR SINGH Vs. SULAKHAN SINGH AND OTHERS
|
July 17, 2004 |
|
GULZARA SINGH Vs. DEVINDER SINGH
|
July 3, 2004 |
|
GUPTA BROTHERS CONDUIT PIPE MANUFACTURING CO LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN
|
January 19, 2004 |
|
GUPTA FLOUR AND OIL MILLS Vs. NATIONAL INSURANCE COMPANY LTD
|
February 26, 2004 |
|
GURANDITTA Vs. UNION OF INDIA
|
July 16, 2004 |
|
GURBACHAN LAL Vs. UNION OF INDIA AND OTHERS
|
April 2, 2004 |
|
GURBACHAN SINGH Vs. BABU RAM SADHU RAM OF JAITU
|
September 22, 2004 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2004 |
|
GURBACHAN SINGH BACHI Vs. STATE OF PUNJAB
|
October 11, 2004 |
|
GURBACHAN SINGH BADHAN Vs. GURCHARAN SINGH
|
April 26, 2004 |
|
GURBALWINDER SINGH Vs. BALJIT KAUR
|
November 3, 2004 |
|
GURBAX SINGH Vs. PUNJAB STATE THROUGH FINANCIAL COMMISSIONER
|
August 25, 2004 |
|
GURCHARAN SINGH Vs. HARBANS SINGH
|
February 11, 2004 |
|
GURCHARAN SINGH Vs. GURUDWARA SHRI SINGH SABHA
|
March 4, 2004 |
|
GURDASPUR PRIMARY CO-OP. LAND MORTGAGE BANK LTD. Vs. STATE OF PUNJAB
|
September 15, 2004 |
|
GURDEEP KAUR Vs. BALBIR SINGH
|
November 3, 2004 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
February 3, 2004 |
|
GURDEEP SINGH Vs. KULDEEP SINGH
|
February 4, 2004 |
|
GURDEEP SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
August 27, 2004 |
|
GURDEV KAUR Vs. STATE OF PUNJAB
|
August 2, 2004 |
|
GURDEV SINGH Vs. DILBAGH SINGH
|
April 5, 2004 |
|
GURDEV SINGH Vs. KEHAR SINGH
|
March 17, 2004 |
|
GURDEV SINGH Vs. UNION OF INDIA
|
March 24, 2004 |
|
GURDEV SINGH Vs. COMMISSIONER, MUNICIPAL CORPORATION
|
February 25, 2004 |
|
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 11, 2004 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 27, 2004 |
|
GURDEV SINGH ALIAS PAPPU Vs. STATE OF PUNJAB
|
December 8, 2004 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 3, 2004 |
|
GURDIAL SINGH Vs. JOGA SINGH
|
May 19, 2004 |
|
GURDIAL SINGH AND OTHERS Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB AND ANOTHER
|
October 6, 2004 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
July 7, 2004 |
|
GURDIP SINGH Vs. BALWANT SINGH
|
September 28, 2004 |
|
GURINDER PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2004 |
|
GURINDER SINGH Vs. UNION TERRITORY
|
December 10, 2004 |
|
GURINDER SINGH Vs. KUNDAN LAL
|
November 18, 2004 |
|
GURJEET SINGH Vs. HARCHARAN SINGH SIDHI
|
August 4, 2004 |
|
GURJIT SINGH GILL Vs. MAJOR PARAMJIT SINGH GOTHRA
|
March 18, 2004 |
|
GURMAIL SINGH Vs. BOGA SINGH
|
November 29, 2004 |
|
GURMALI CHAND Vs. ASHOK VERMA
|
March 18, 2004 |
|
GURMEET KAUR Vs. LACHHMAN KAUR
|
April 28, 2004 |
|
GURMEET SINGH Vs. STATE OF HARYANA
|
February 5, 2004 |
|
GURMIT KAUR Vs. JOGINDER SINGH
|
December 7, 2004 |
|
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2004 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
May 5, 2004 |
|
GURMUKH SINGH Vs. SULAKHAN SINGH
|
August 25, 2004 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
July 3, 2004 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
March 12, 2004 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
August 21, 2004 |
|
GURNAM SINGH Vs. COLLECTOR, PATIALA AND ANOTHER
|
November 19, 2004 |
|
GURNIHAL SINGH PIRZADA Vs. STATE OF PUNJAB
|
February 16, 2004 |
|
GURPARSHAD KHANNA Vs. MUNICIPAL CORPORATION, AMRITSAR
|
October 6, 2004 |
|
GURPINDER KAUR SAHSI Vs. RAVINDER SINGH SAHSI
|
November 19, 2004 |
|
GURPREET KAUR Vs. PUNJAB TECHNICAL UNIVERSITY JALANDHAR
|
February 9, 2004 |
|
GURSEWAK SINGH Vs. STATE OF PUNJAB
|
September 9, 2004 |
|
GURU DASHMESH RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORP. LTD
|
August 23, 2004 |
|
GURU PROTEINS LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2004 |
|
GURVINDER SINGH Vs. HARYANA STATE
|
April 2, 2004 |
|
H B FIBRES LTD Vs. CEGAT
|
March 16, 2004 |
|
H.S. ARORA Vs. UNION OF INDIA AND OTHERS
|
May 27, 2004 |
|
H.S. SODHI Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
|
August 18, 2004 |
|
HANS RAJ Vs. STATE OF PUNJAB AND ORS.
|
January 6, 2004 |
|
HANS RAJ ALIAS HANSA Vs. STATE OF PUNJAB
|
July 1, 2004 |
|
HANS RAJ SETIA Vs. LAND ACQUISITION COLLECTOR
|
December 14, 2004 |
|
HANS RAJ SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
|
July 29, 2004 |
|
HANUMAN JI KA BARA MANDIR Vs. NAGAR MAL
|
May 19, 2004 |
|
HAQIQAT SINGH AND OTHERS Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
|
November 19, 2004 |
|
HAR KISHAN DALAL Vs. STATE OF HARYANA AND ORS.
|
August 18, 2004 |
|
HARAVTAR SINGH SODHI Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
December 13, 2004 |
|
HARBANS GIR ETC Vs. PUNJAB STATE
|
August 4, 2004 |
|
HARBANS KAUR Vs. MATTA RAM
|
April 27, 2004 |
|
HARBANS LAL Vs. JAGDISH SINGH
|
March 16, 2004 |
|
HARBANS LAL Vs. MANOHAR LAL
|
August 12, 2004 |
|
HARBANS SINGH Vs. CHARANJIT SINGH
|
March 17, 2004 |
|
HARBANS SINGH Vs. MANJIT INDER KAUR
|
July 5, 2004 |
|
HARBANT SINGH Vs. GRAM PANCHAYAT BODHNI
|
September 15, 2004 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 2004 |
|
HARBHAJAN SINGH Vs. MOHAN LAL
|
October 6, 2004 |
|
HARCHAND SINGH Vs. AMAR SINGH
|
November 5, 2004 |
|
HARCHARAN DASS TEXTILE MILLS (KNITTERS) Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2004 |
|
HARDEEP SINGH Vs. BHAI UDHE CHAND
|
March 24, 2004 |
|
HARDEV SINGH Vs. STATE OF HARYANA
|
November 2, 2004 |
|
HARDIAL Vs. COMMISSIONER, JALANDHAR DIVISION
|
May 5, 2004 |
|
HARGOPAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2004 |
|
HARI CHAND Vs. STATE OF HARYANA
|
February 11, 2004 |
|
HARI CHAND Vs. DAYA CHAND
|
December 7, 2004 |
|
HARI CHAND AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 24, 2004 |
|
HARI CHAND GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND ANOTHER
|
July 21, 2004 |
|
HARI RAM Vs. MANAGING DIRECTOR PEPSU ROAD TRANSPORT CO PATIALA
|
May 3, 2004 |
|
HARI SINGH Vs. STATE OF HARYANA AND ANOTHER
|
August 11, 2004 |
|
HARI SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 11, 2004 |
|
HARI SINGH Vs. GURBACHAN SINGH
|
January 28, 2004 |
|
HARI SINGH KATARIA Vs. STATE OF HARYANA
|
January 12, 2004 |
|
HARINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 16, 2004 |
|
HARINDER PAL SINGH Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
HARINDER SINGH Vs. UNION OF INDIA
|
March 25, 2004 |
|
HARINDERPAL SINGH Vs. RANI
|
April 30, 2004 |
|
HARISH KUMAR GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND ANOTHER
|
April 29, 2004 |
|
HARISH KUMAR SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 4, 2004 |
|
HARJASDEEP SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
February 2, 2004 |
|
HARJINDER KAUR Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
HARJIT KAUR Vs. M.K. SETH
|
September 15, 2004 |
|
HARJIT SINGH Vs. LUDHIANA SANT FATEH SINGH NAGAR CO-OP. HOUSE BUILDING SOCIETY LTD.
|
January 28, 2004 |
|
HARJIT SINGH Vs. MANJIT KAUR
|
July 15, 2004 |
|
HARLAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 27, 2004 |
|
HARNAM SINGH Vs. DHARAM PARKASH
|
May 5, 2004 |
|
HARPREET KAUR Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
July 8, 2004 |
|
HARSH KUMAR Vs. MAAN DAS
|
July 5, 2004 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
HARWINDER SINGH Vs. BALWINDER SINGH
|
July 19, 2004 |
|
HARYANA CONDUCTORS PVT. LTD. Vs. STATE OF HARYANA
|
August 23, 2004 |
|
HARYANA FINANCIAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
September 2, 2004 |
|
HARYANA FINANCIAL CORPORATION Vs. DABRIWALA STEEL AND ENGINEERING COMPANY
|
September 17, 2004 |
|
HARYANA STATE Vs. ABDUL RAHIM
|
February 25, 2004 |
|
HARYANA STATE ELECTRICITY BOARD Vs. RAJENDER SINGH REDHU AND OTHERS
|
December 17, 2004 |
|
HARYANA STATE THROUGH COLLECTOR Vs. SUKHJIT SINGH (DECEASED)
|
October 8, 2004 |
|
HARYANA STATE THROUGH THE CHIEF SECRETARY TO HARYANA GOVERNMENT Vs. CHANDER SINGH
|
July 14, 2004 |
|
HARYANA TOURISM CORPORATION LIMITED Vs. LORD SHIVA CONSTRUCTION COMPANY
|
July 27, 2004 |
|
HASHAM Vs. JHANGI RAM
|
February 13, 2004 |
|
HASHNI KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
April 16, 2004 |
|
HASSAN MOHAMMAD Vs. RESHAM
|
January 13, 2004 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
March 4, 2004 |
|
HAWA SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
February 2, 2004 |
|
HAZARA SINGH Vs. FAQIRIA
|
May 25, 2004 |
|
HAZURA SINGH Vs. UNION OF INDIA
|
February 25, 2004 |
|
HC BALWAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2004 |
|
HC KANWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 19, 2004 |
|
HERO Vs. GENERAL MANAGER, HARYANA ROADWAYS, AMBALA
|
October 26, 2004 |
|
HET RAM Vs. RAJESH KUMAR
|
August 19, 2004 |
|
HINDUSTAN GENERAL TRADING CO. (P) LTD. Vs. UNION OF INDIA
|
September 15, 2004 |
|
HIRA LAL Vs. STATE OF PUNJAB
|
September 15, 2004 |
|
HIRA LAL Vs. STATE OF HARYANA
|
February 28, 2004 |
|
HIRA NAND KHANDUJA Vs. STATE OF HARYANA
|
July 13, 2004 |
|
HISAR DISTT. CENTRAL CO Vs. S.L. SHARMA AND ANOTHER
|
November 9, 2004 |
|
HMT LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2004 |
|
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
September 27, 2004 |
|
HOSHIARPUR CENTRAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 27, 2004 |
|
HUKAM CHAND Vs. SAVINDER SINGH ALIAS CHHINDA
|
January 4, 2004 |
|
HUKAM CHAND ALIAS HUKAM SINGH Vs. STATE OF HARYANA
|
August 25, 2004 |
|
I B P COMPANY Vs. UDAY SINGH JEET RAM
|
March 12, 2004 |
|
I.M. KHOSLA Vs. PUNJAB STATE ELECTRICITY BOARD THRU. ITS SECRETARY
|
July 2, 2004 |
|
ILLYAS Vs. TARLOK CHAND
|
September 3, 2004 |
|
IN RE: HIND LEVER CHEMICALS LIMITED AND ANR. Vs. STATE
|
March 31, 2004 |
|
IN RE: SWIFT FORMULATIONS PRIVATELIMITED Vs. STATE
|
March 31, 2004 |
|
INCOME TAX OFFICER Vs. KAMRA TRADING COMPANY
|
January 6, 2004 |
|
INCOME-TAX OFFICER Vs. GAGNEJA TRADERS
|
January 29, 2004 |
|
INDER PAL SINGH Vs. RAJWANTI
|
December 15, 2004 |
|
INDER SINGH Vs. GRAM PANCHAYAT
|
September 15, 2004 |
|
INDER SINGH Vs. INSPECTOR CUSTOMS, RAJA SANSI AIRPORT CUSTOMS DIVISION
|
January 20, 2004 |
|
INDER SINGH Vs. GURDEV SINGH
|
January 7, 2004 |
|
INDER SINGH Vs. CHHANO
|
May 12, 2004 |
|
INDERPAL Vs. SAT NARAIN
|
August 25, 2004 |
|
INDUSTRIAL CABLES (I) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2004 |
|
INDUSTRIAL CABLES (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2004 |
|
INSPECTOR HARVAIL SINGH Vs. STATE OF PUNJAB
|
February 20, 2004 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
April 1, 2004 |
|
IQLAM Vs. STATE OF PUNJAB
|
July 28, 2004 |
|
ISHAM SINGH Vs. STATE OF HARYANA
|
February 20, 2004 |
|
ISHWAR Vs. STATE OF HARYANA
|
November 23, 2004 |
|
ISHWAR DASS Vs. STATE OF HARYANA
|
January 13, 2004 |
|
ISHWAR DEVI Vs. GENERAL MANAGER NORTHERN RAILWAY
|
February 11, 2004 |
|
ISHWAR SINGH Vs. TARA CHAND
|
May 29, 2004 |
|
J D KAPOOR Vs. STATE BANK OF INDIA
|
February 25, 2004 |
|
J S BINDRA Vs. C B I CHANDIGARH
|
August 18, 2004 |
|
J.N. KATYAL Vs. KRISHAN KAPUR ALIAS BITTU
|
September 17, 2004 |
|
J.P. HOODA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 22, 2004 |
|
JABAR SINGH Vs. STATE OF HARYANA
|
May 5, 2004 |
|
JAGAT SINGH Vs. BABU SINGH
|
September 29, 2004 |
|
JAGATPREET KAUR AND ORS. Vs. PUNJAB UNIVERSITY AND ORS.
|
September 25, 2004 |
|
JAGBIRI Vs. STATE
|
February 4, 2004 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
August 23, 2004 |
|
JAGDEV SINGH Vs. BALDEV SINGH
|
February 25, 2004 |
|
JAGDISH Vs. STATE OF HARYANA
|
January 21, 2004 |
|
JAGDISH CHAND Vs. SURINDER KUMAR
|
September 18, 2004 |
|
JAGDISH KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2004 |
|
JAGDISH LAL Vs. DEVI DAYAL SHARMA
|
March 23, 2004 |
|
JAGDISH PARSHAD Vs. SHARAT CHAND
|
October 1, 2004 |
|
JAGDISH RAI Vs. PUNJAB STATE THROUGH THE COLLECTOR
|
March 10, 2004 |
|
JAGDISH SHARMA Vs. STATE OF HARYANA
|
July 3, 2004 |
|
JAGDISH SINGH Vs. MOHAN LAL
|
May 12, 2004 |
|
JAGDISH SINGH Vs. BRIJ MOHAN
|
May 19, 2004 |
|
JAGGA MAL GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2004 |
|
JAGGE SINGH Vs. SAWAN SINGH
|
January 28, 2004 |
|
JAGGU SINGH ALIAS JAGBIR Vs. STATE OF HARYANA
|
December 8, 2004 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
JAGIR SINGH Vs. JASBIR KAUR
|
September 2, 2004 |
|
JAGIR SINGH Vs. MEWA SINGH
|
January 12, 2004 |
|
JAGIR SINGH (DIED) Vs. DIRECTOR STATE TRANSPORT PUNJAB
|
January 23, 2004 |
|
JAGJIT SINGH Vs. MANGAL SAIN
|
May 25, 2004 |
|
JAGMAIL SINGH Vs. STATE OF PUNJAB
|
October 5, 2004 |
|
JAGMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2004 |
|
JAGMOHAN KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2004 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
March 5, 2004 |
|
JAGRAM ALIAS JAGGU Vs. STATE OF HARYANA
|
July 7, 2004 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB
|
March 16, 2004 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
August 12, 2004 |
|
JAGWASAYA Vs. STATE OF HARYANA
|
January 7, 2004 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
March 18, 2004 |
|
JAI CHAND Vs. GOPAL
|
March 18, 2004 |
|
JAI LAL Vs. CHHATTAR SINGH
|
August 18, 2004 |
|
JAI LAL JANGRA Vs. VISHAV KARMA MANDIR DHARAMSHALA
|
July 20, 2004 |
|
JAI RAM Vs. U.H.B.V.N LTD
|
September 17, 2004 |
|
JAI SINGH Vs. UNION OF INDIA
|
May 5, 2004 |
|
JAIN UPSARA TRUST MANAGEMENT SOCIETY Vs. STATE OF PUNJAB
|
October 6, 2004 |
|
JAMUNA DEVI Vs. SARBATI DEVI
|
January 20, 2004 |
|
JANAK RAJ Vs. MOHAN LAL
|
August 25, 2004 |
|
JANAK RANI Vs. STATE OF PUNJAB
|
July 8, 2004 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
March 24, 2004 |
|
JANGIR SINGH Vs. GURDEV SINGH
|
March 9, 2004 |
|
JANGIR SINGH Vs. SUKHDEV SINGH AND OTHERS
|
November 1, 2004 |
|
JARNAIL KAUR Vs. STATE OF PUNJAB
|
February 19, 2004 |
|
JARNAIL SINGH Vs. GURMAIL SINGH
|
August 18, 2004 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
August 25, 2004 |
|
JARNAIL SINGH Vs. KARAMJIT SINGH
|
April 2, 2004 |
|
JASBIR SINGH Vs. MAHINDRO DEVI
|
March 16, 2004 |
|
JASDEEP SINGH BAINS Vs. STATE UNION TERRITORY CHANDIGARH
|
February 23, 2004 |
|
JASGIR SINGH Vs. HARI SINGH
|
April 1, 2004 |
|
JASKARAN SINGH BRAR Vs. STATE OF PUNJAB
|
October 15, 2004 |
|
JASPAL SINGH Vs. BALBIR SINGH
|
January 13, 2004 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
January 22, 2004 |
|
JASPAL SINGH BEDI Vs. STATE OF PUNJAB
|
November 2, 2004 |
|
JASWANT SINGH ALIAS JASSA Vs. STATE OF HARYANA
|
August 18, 2004 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNIAB
|
August 10, 2004 |
|
JASWANT SINGH BAMBHA Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 1, 2004 |
|
JASWANT SINGH GIDDA Vs. DAULAT RAM
|
December 2, 2004 |
|
JASWINDER SINGH Vs. SOHAN SINGH
|
March 4, 2004 |
|
JASWINDER SINGH Vs. BALJINDER SINGH
|
April 30, 2004 |
|
JASWINDER SINGH Vs. KARTAR SINGH
|
January 7, 2004 |
|
JATI SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
April 7, 2004 |
|
JAWAHAR & ANTHER Vs. STATE OF PUNJAB
|
October 12, 2004 |
|
JAWAHAR LAL Vs. BAL KRISHAN
|
September 8, 2004 |
|
JEETO Vs. AMAR KAUR
|
September 29, 2004 |
|
JEWEL CLASSIC HOTEL PRIVATE LIMITED Vs. STATE OF HARYANA
|
December 3, 2004 |
|
JHALMAN Vs. NARANJAN DASS
|
March 29, 2004 |
|
JIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
February 19, 2004 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
January 16, 2004 |
|
JITENDER Vs. STATE OF HARYANA
|
March 9, 2004 |
|
JITENDER SINGH Vs. VEENA RANI
|
December 2, 2004 |
|
JOGINDER KAUR Vs. STATE OF HARYANA
|
August 30, 2004 |
|
JOGINDER SINGH Vs. HUKAM CHAND
|
October 14, 2004 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 7, 2004 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 19, 2004 |
|
JOGINDER SINGH Vs. PUNJAB STATE
|
January 13, 2004 |
|
JOGINDER SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
April 28, 2004 |
|
JOGINDER SINGH Vs. GRAM PANCHAYAT URJANI
|
March 17, 2004 |
|
JOGINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
April 28, 2004 |
|
JOGINDER SINGH Vs. PAKHAR SINGH AMIR SINGH
|
January 19, 2004 |
|
JOGINDER SINGH @ KALA Vs. STATE OF HARYANA
|
July 28, 2004 |
|
JOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 14, 2004 |
|
JUGAL KISHORE Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 2004 |
|
JUGLAL Vs. RAM SARUP
|
July 21, 2004 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
July 29, 2004 |
|
JUGRAJ SINGH ALIAS KALI Vs. STATE OF PUNJAB
|
April 7, 2004 |
|
K K SRIVASTAVA Vs. NATIONAL HYDROELECTRIC POWER COR LTD
|
July 13, 2004 |
|
K.K. KANSAL Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2004 |
|
KAHNA RAM Vs. STATE OF PUNJAB
|
November 17, 2004 |
|
KAILASH BAI ALIAS KAILASH RANI Vs. ADDITIONAL CIVIL JUDGE
|
August 19, 2004 |
|
KAILASH BAI ALIAS KAILASH RANI Vs. ADDL. CIVIL JUDGE
|
February 19, 2004 |
|
KAILASHO DEVI Vs. CHHABI PARKASH
|
July 7, 2004 |
|
KALA @ KALA RAM Vs. STATE OF HARYANA
|
March 31, 2004 |
|
KALI CHARAN Vs. RAGHBIR SINGH
|
October 26, 2004 |
|
KALJI Vs. SANT LAL
|
March 26, 2004 |
|
KAMAL KISHORE Vs. STATE OF PUNJAB
|
April 28, 2004 |
|
KAMAL KISHORE GUPTA Vs. INCOME TAX OFFICER
|
May 12, 2004 |
|
KAMALJIT SINGH Vs. KURALI URBAN COOPERATIVE BANK LTD
|
February 4, 2004 |
|
KAMLESH Vs. JASBIR SINGH
|
February 19, 2004 |
|
KAMLESH KAUR Vs. DHARAM SINGH
|
August 11, 2004 |
|
KANSHI RAM Vs. STATE OF HARYANA
|
August 11, 2004 |
|
KANSHI RAM Vs. PUNJAB STATE TUBEWELL CORP.
|
October 4, 2004 |
|
KANSHI RAM Vs. HARYANA STATE
|
March 3, 2004 |
|
KANTA SIBAL Vs. SANDHU TRANSPORT CO
|
May 17, 2004 |
|
KANTA YADAV Vs. UNION OF INDIA AND OTHERS
|
May 12, 2004 |
|
KANWAL KUMAR AND RAGHU NATH SAPRA Vs. STATE OF PUNJAB
|
August 18, 2004 |
|
KANWAR LAL SHARMA Vs. STATE OF HARYANA
|
November 17, 2004 |
|
KAPIL DEV Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
KARAMJIT SINGH Vs. STATE U T CHANDIGARH
|
December 17, 2004 |
|
KARAN SINGH Vs. BHAGWANI
|
April 1, 2004 |
|
KARAN SINGH Vs. SURTA
|
February 25, 2004 |
|
KARNAIL SINGH Vs. HARINDERPAL SINGH KHOSA
|
July 28, 2004 |
|
KARNAIL SINGH Vs. SHER SINGH
|
October 6, 2004 |
|
KARNAIL SINGH Vs. CHANDIGARH ADMINISTRATION
|
January 13, 2004 |
|
KARNAIL SINGH Vs. SUKHPAL KAUR
|
March 3, 2004 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 24, 2004 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 11, 2004 |
|
KARNAIL SINGH Vs. BALWINDER KAUR
|
December 16, 2004 |
|
KARNAIL SINGH Vs. BHAJAN SINGH
|
November 22, 2004 |
|
KARTAR KAUR Vs. PAL SINGH
|
July 16, 2004 |
|
KARTAR KAUR Vs. CHHINDER SINGH
|
January 7, 2004 |
|
KARTAR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 10, 2004 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
May 14, 2004 |
|
KARTAR SINGH Vs. PURAN SINGH
|
May 5, 2004 |
|
KARTAR SINGH Vs. JASWANT SINGH
|
April 28, 2004 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
January 21, 2004 |
|
KARTAR SINGH & CO. Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 2004 |
|
KARTAR SINGH AND CO Vs. STATE OF PUNJAB
|
July 19, 2004 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB AND OTHER
|
October 5, 2004 |
|
KASHMIR SINGH Vs. INSPECTOR CUSTOMS
|
August 25, 2004 |
|
KASHMIR SINGH BHANGAL Vs. INCOME TAX OFFICER
|
March 23, 2004 |
|
KASTURI LAL (DECEASED) THROUGH LRS Vs. SADHU RAM
|
September 25, 2004 |
|
KESAR CHAND Vs. LACHHMAN SINGH
|
August 9, 2004 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
September 30, 2004 |
|
KEWAL KRISHAN Vs. SURINDER KUMAR
|
September 14, 2004 |
|
KEWAL KRISHAN BHANDARI Vs. MISHNU ALIAS NISHU
|
December 1, 2004 |
|
KEWAL RAM Vs. STATE OF PUNJAB
|
April 28, 2004 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
September 10, 2004 |
|
KHARKHODA SERVICE STATION Vs. STATE OF HARYANA
|
March 9, 2004 |
|
KHAZAN CHAND NATHI RAM Vs. STATE OF HARYANA
|
March 22, 2004 |
|
KHAZANA RAM Vs. STATE OF HARYANA
|
July 19, 2004 |
|
KHEM RAM DEVI SAHAI Vs. STATE OF HARYANA
|
February 3, 2004 |
|
KHURSID Vs. STATE OF HARYANA
|
April 28, 2004 |
|
KHUSHBIR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
March 11, 2004 |
|
KIMTI LAL ALIAS JHOTA Vs. STATE OF HARYANA
|
April 9, 2004 |
|
KIRANDEEP Vs. CHANDIGARH ROWING ASSOCIATION
|
March 11, 2004 |
|
KIRORI LAL Vs. RAMU
|
May 14, 2004 |
|
KISHAN CHAND Vs. STATE OF HARYANA
|
May 19, 2004 |
|
KISHAN CHAND Vs. SURAJ BHAN
|
October 8, 2004 |
|
KISHAN CHAND Vs. SITA RAM
|
August 10, 2004 |
|
KISHAN SINGH Vs. STATE OF PUNJAB
|
May 19, 2004 |
|
KOCHAR SUNG-UP ACRYLIC LIMITED Vs. CEGAT
|
March 12, 2004 |
|
KOHAL SHARMA Vs. UNION OF INDIA
|
September 13, 2004 |
|
KOTAH RUBBER INDUSTRIES LIMITED Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER INSPECTION
|
February 24, 2004 |
|
KRISHAN Vs. STATE OF HARYANA
|
August 5, 2004 |
|
KRISHAN Vs. STATE OF HARYANA
|
April 7, 2004 |
|
KRISHAN Vs. STATE OF HARYANA
|
February 25, 2004 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
April 21, 2004 |
|
KRISHAN KUMAR Vs. DARYAO SINGH
|
September 3, 2004 |
|
KRISHAN KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
|
October 5, 2004 |
|
KRISHAN KUMAR SHARMA Vs. ESTATE OFFICER HUDA
|
August 18, 2004 |
|
KRISHAN LAL Vs. HARVINDER SINGH
|
August 31, 2004 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
August 11, 2004 |
|
KRISHAN LAL KACKER Vs. RAM CHANDER
|
August 19, 2004 |
|
KRISHNA DEVI HANDA Vs. STATE OF HARYANA
|
December 10, 2004 |
|
KULBHUSHAN Vs. UNION TERRITORY
|
January 28, 2004 |
|
KULDEEP SINGH Vs. JOGINDER KAUR
|
March 1, 2004 |
|
KULDEEP SINGH Vs. STATE OF HARYANA
|
January 7, 2004 |
|
KULDEEP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
August 24, 2004 |
|
KULDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
July 21, 2004 |
|
KULDIP Vs. BABIT NAYAR
|
March 1, 2004 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 5, 2004 |
|
KULDIP SINGH Vs. RAM KISHAN
|
July 14, 2004 |
|
KULWANT SINGH Vs. CHANDIGARH HOUSING BOARD
|
December 15, 2004 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 26, 2004 |
|
KULWANT SINGH Vs. AMAR SINGH
|
March 31, 2004 |
|
KULWANT SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2004 |
|
KULWANT SINGH SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 2004 |
|
KUNDAN Vs. SHIV DAYAL
|
July 21, 2004 |
|
KUNDAN SINGH Vs. LAL SINGH
|
August 2, 2004 |
|
KURALI URBAN CO OPERATIVE BANK LTD, KURALI Vs. STATE OF PUNJAB
|
December 8, 2004 |
|
LACHHMAN DAS Vs. STATE OF HARYANA AND OTHERS
|
July 21, 2004 |
|
LACHHMAN DASS Vs. UNION OF INDIA
|
August 18, 2004 |
|
LACHMAN DASS Vs. FOOD CORPORATION OF INDIA
|
December 6, 2004 |
|
LACHMAN SINGH Vs. KISHAN SINGH
|
May 12, 2004 |
|
LAKHA SINGH SARPANCH GRAM PANCHAYAT RAMPUR Vs. STATE OF PUNJAB
|
February 16, 2004 |
|
LAKHMIRA SINGH AND ORS. Vs. AMAR KAUR AND ORS.
|
August 11, 2004 |
|
LAKHWINDER KAUR Vs. PIARE LAL
|
January 9, 2004 |
|
LAKHWINDER KAUR Vs. JARNAIL SINGH
|
August 26, 2004 |
|
LAKSHMI NARAIN Vs. STATE OF PUNJAB
|
August 5, 2004 |
|
LAL CHAND Vs. KALI BAI
|
January 21, 2004 |
|
LALA RAM Vs. NITYA NAND
|
December 10, 2004 |
|
LALIT KUMAR Vs. STATE OF PUNJAB
|
August 11, 2004 |
|
LAND ACQUISITION COLLECTOR, PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. DANI AND OTHERS
|
September 22, 2004 |
|
LAXMI Vs. STATE OF HARYANA
|
May 20, 2004 |
|
LAXMI Vs. SAT NARAIN
|
February 9, 2004 |
|
LAXMI Vs. STATE OF HARYANA
|
November 16, 2004 |
|
LAXMI Vs. STATE OF HARYANA
|
December 16, 2004 |
|
LAXMI DASS Vs. HARYANA STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
|
July 21, 2004 |
|
LEELA RAM Vs. STATE OF PUNJAB
|
April 21, 2004 |
|
LIBERTY FOOTWEAR CO. Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOKH SINGH
|
August 16, 2004 |
|
LT. COL. S.S. CHAHAL Vs. UNION OF INDIA AND ANOTHER
|
September 15, 2004 |
|
M R ENGINEERING WORKS Vs. STATE OF HARYANA
|
November 17, 2004 |
|
M.R. JUNEJA Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 2004 |
|
MAAN SINGH Vs. STATE OF PUNJAB
|
May 7, 2004 |
|
MAANJITENDER SINGH SETHI Vs. STATE OF HARYANA
|
July 20, 2004 |
|
MADAN GOPAL Vs. STATE OF HARYANA
|
November 17, 2004 |
|
MADAN GOPAL Vs. SUNDER SINGH
|
April 7, 2004 |
|
MADAN LAL Vs. BALDEV RAJ
|
May 14, 2004 |
|
MADAN LAL Vs. C B I A C U
|
July 9, 2004 |
|
MADHU GARG Vs. UNION OF INDIA
|
April 6, 2004 |
|
MAGHAR DASS Vs. RAJ RANI ALIAS SURINDER KANTA
|
December 13, 2004 |
|
MAGHI RAM Vs. GRAM PANCHAYAT VILLAGE CHIRWA
|
September 8, 2004 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
April 28, 2004 |
|
MAHABIR Vs. STATE OF HARYANA
|
August 4, 2004 |
|
MAHABIR Vs. SADHU RAM
|
December 10, 2004 |
|
MAHABIR ALIAS BHIRA Vs. STATE OF HARYANA
|
August 5, 2004 |
|
MAHALAKSHMI RICE & GENERAL MILLS Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
August 10, 2004 |
|
MAHAN SINGH Vs. THE COLLECTOR, SONEPAT
|
September 16, 2004 |
|
MAHANT PRITAM SINGH CHELA OF MAHANT BASANT SINGH Vs. GURDWARA SAHIB PATASHAHI NAUMI
|
August 11, 2004 |
|
MAHANT SAROWAR NATH Vs. TARA SINGH
|
July 7, 2004 |
|
MAHAVIR Vs. STATE OF HARYANA
|
October 29, 2004 |
|
MAHAVIR SPINNING MILLS LTD Vs. COMMISSIONER OF INCOME-TAX-I
|
May 29, 2004 |
|
MAHESH Vs. STATE OF HARYANA
|
March 18, 2004 |
|
MAHESH INDER SINGH Vs. STATE OF PUNJAB
|
February 4, 2004 |
|
MAHESH KUMAR SINGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 4, 2004 |
|
MAHINDER PAL Vs. STATE OF HARYANA
|
October 8, 2004 |
|
MAJOR SINGH Vs. STATE OF HARYANA
|
February 17, 2004 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
August 4, 2004 |
|
MALA DEVI Vs. JAGDISH CHAND
|
September 13, 2004 |
|
MALINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 2004 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 4, 2004 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
November 22, 2004 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
October 27, 2004 |
|
MALWA Vs. STATE OF HARYANA
|
September 9, 2004 |
|
MAM CHAND Vs. GRAM PANCHAYAT KHERI MATARWA
|
August 20, 2004 |
|
MAM CHAND JAIN Vs. STATE OF HARYANA AND ANOTHER
|
November 18, 2004 |
|
MANAGING COMMITTEE OF D A V SENIOR Vs. STATE OF HARYANA
|
May 24, 2004 |
|
MANAGING COMMITTEE, ARYA HIGH SCHOOL, THANESAR Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2004 |
|
MANAGING COMMITTEE, KHALSA HIGHER SEC. SCHOOL, BATALA Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2004 |
|
MANDIR BABA SIRI CHAND SAMADH AKHARA KASHIWALA Vs. KARAM SINGH
|
March 31, 2004 |
|
MANGAL SINGH Vs. KARTARA
|
March 10, 2004 |
|
MANGAT RAM Vs. STATE OF PUNJAB
|
March 3, 2004 |
|
MANGI LAL Vs. STATE OF HARYANA
|
July 28, 2004 |
|
MANI RAM Vs. DAYA KISHAN
|
April 5, 2004 |
|
MANINDER SINGH Vs. UNION TERRITORY CHANDIGARH
|
July 19, 2004 |
|
MANISHA GUPTA AND ORS. Vs. BOARD OF DIRECTORS, HFC AND ANR.
|
July 13, 2004 |
|
MANJEET SINGH Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
November 23, 2004 |
|
MANJIT KAUR Vs. M.D.U. ROHTAK AND ANR.
|
January 19, 2004 |
|
MANJIT KUMAR Vs. STATE OF HARYANA
|
July 28, 2004 |
|
MANJIT SINGH Vs. UNION OF INDIA
|
May 20, 2004 |
|
MANJIT SINGH LASSI Vs. COL. GURCHARAN SINGH
|
October 6, 2004 |
|
MANJU DEVI Vs. BISHAN SARUP GUPTA
|
July 11, 2004 |
|
MANMEET SHARMA Vs. STATE OF HARYANA
|
November 14, 2004 |
|
MANOHAR SINGH Vs. RATTAN KAUR
|
September 10, 2004 |
|
MANOJ KUMAR Vs. C.B.I. SIC-II
|
November 9, 2004 |
|
MANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 28, 2004 |
|
MANSA RAM Vs. RAJ PAL
|
May 4, 2004 |
|
MANUSHYA SWAJATI KALYAN DHARAM SAMAJ SOCIETY Vs. GRAM PANCHAYAT OF VILLAGE KHERA SARAI ALIAS BAMNI KHERA
|
July 28, 2004 |
|
MARIGOLD ENGINEERS PVT. LTD. Vs. UNION OF INDIA
|
August 5, 2004 |
|
MARKANDA VANASPATI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2004 |
|
MARKET COMMITTEE Vs. GENERAL TRADE SUPPLIES
|
August 11, 2004 |
|
MARU RAM MAKHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
October 11, 2004 |
|
MARULA CO-OPERATIVE AGRICULTURAL SERVICES SOCIETY Vs. SAKHI CHAND
|
May 5, 2004 |
|
MAYA DEVI Vs. PUNJAB STATE
|
December 3, 2004 |
|
MEDICAL SUPDT. E.S.I. HOSPITAL Vs. PREM LALA
|
March 26, 2004 |
|
MEENA KUMARI Vs. STATE OF HARYANA
|
February 5, 2004 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
August 11, 2004 |
|
MEHAR SINGH Vs. STATE OF HARYANA
|
August 31, 2004 |
|
MEHAR SINGH Vs. HARDEEP KAUR
|
November 9, 2004 |
|
MEHAR SINGH AND OTHERS Vs. FIRM PAKHAR SINGH AMAR SINGH AND OTHERS
|
August 18, 2004 |
|
MEHTAB KAUR Vs. STATE OF PUNJAB
|
March 22, 2004 |
|
MELO Vs. STATE OF PUNJAB
|
September 28, 2004 |
|
MIR SINGH Vs. PURI CONSTRUCTIONS (P) LTD
|
July 6, 2004 |
|
MISRO Vs. STATE OF HARYANA
|
September 20, 2004 |
|
MITHU RAM Vs. STATE OF PUNJAB
|
January 13, 2004 |
|
MITTER KAUR Vs. STATE OF HARYANA
|
January 20, 2004 |
|
MOHAN LAL Vs. DEV RAJ
|
January 28, 2004 |
|
MOHAN SINGH Vs. MUNICIPAL COMMITTEE
|
January 28, 2004 |
|
MOHAN SINGH Vs. JARNAIL SINGH
|
March 3, 2004 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
August 25, 2004 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
August 19, 2004 |
|
MOHAN SINGH Vs. ISHAR SINGH
|
May 14, 2004 |
|
MOHINDER KUMAR Vs. STATE OF HARYANA
|
October 13, 2004 |
|
MOHINDER KUMAR SETH Vs. DARSHAN LAL KANSAL
|
November 3, 2004 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
July 14, 2004 |
|
MOHINDER SINGH Vs. SARDOOL SINGH
|
December 9, 2004 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 24, 2004 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 26, 2004 |
|
MOHINDER SINGH Vs. GURBAX SINGH
|
July 1, 2004 |
|
MOHINDER SINGH Vs. RAM MURTHI
|
January 7, 2004 |
|
MOHINDER SINGH Vs. HARNEK SINGH
|
January 19, 2004 |
|
MOHINDER SINGH Vs. JAGIR SINGH
|
April 29, 2004 |
|
MOHINDER SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR
|
February 25, 2004 |
|
MOHINDER SINGH Vs. AVTAR SINGH
|
September 22, 2004 |
|
MOHINDER SINGH AHLAWAT Vs. DIRECTOR, SOCIAL WELFARE DEPARTMENT, HARYANA AND OTHERS
|
November 5, 2004 |
|
MOHINDERJIT SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 29, 2004 |
|
MONICA BIBLI Vs. KAMAL SETH
|
March 18, 2004 |
|
MOTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 7, 2004 |
|
MOTI SAGAR Vs. STATE OF HARYANA
|
March 23, 2004 |
|
MRS. ANITA BHATIA Vs. STATE BANK OF INDIA AND OTHERS
|
September 27, 2004 |
|
MRS. ANSHU MISHRA Vs. M/S. DENSEO HARYANA PVT. LTD. AND ANOTHER
|
March 1, 2004 |
|
MRS. K. NAQVI Vs. STATE OF PUNJAB AND ORS.
|
March 3, 2004 |
|
MUKHTIAR SINGH Vs. GURMEJ SINGH
|
September 10, 2004 |
|
MUKHTIARA Vs. STATE OF HARYANA
|
January 14, 2004 |
|
MUKTA DEVI Vs. OFFICIAL LIQUIDATOR
|
May 11, 2004 |
|
MULTAN; CHARAN SINGH Vs. STATE OF HARYANA
|
July 2, 2004 |
|
MUNICIPAL COMMITTEE Vs. SHAMSHER SINGH
|
April 28, 2004 |
|
MUNICIPAL CORPORATION Vs. RAM LUBHAYA
|
November 3, 2004 |
|
MUNICIPAL COUNCIL Vs. JAIWANTI
|
July 6, 2004 |
|
MUNISH KUMAR Vs. STATE OF HARYANA
|
January 6, 2004 |
|
MUNISH MANUFACTURING CORPORATION Vs. STATE OF PUNJAB
|
January 6, 2004 |
|
MURTI DEVI Vs. STATE OF PUNJAB
|
July 19, 2004 |
|
MUSA KHAN Vs. STATE OF PUNJAB
|
December 15, 2004 |
|
N.S. NIKOSE Vs. THE DIRECTOR GENERAL BORDER ROADS & ANOTHER
|
January 23, 2004 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
September 16, 2004 |
|
NADAAN SINGH Vs. STATE OF HARYANA
|
August 26, 2004 |
|
NAFE SINGH Vs. KRISHANA
|
March 18, 2004 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
January 16, 2004 |
|
NAGINDER SINGH RANA Vs. STATE OF PUNJAB
|
June 10, 2004 |
|
NAIB SINGH Vs. NACHHATRO ALIAS ASHA KUMARI
|
December 7, 2004 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
September 8, 2004 |
|
NAND DASS Vs. BALDEV SINGH
|
May 12, 2004 |
|
NAND KISHORE Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 22, 2004 |
|
NAND SINGH Vs. MULA SINGH
|
March 31, 2004 |
|
NANDAN THEATRE AND ADARSH THEATRE Vs. STATE OF PUNJAB AND ANR.
|
May 17, 2004 |
|
NAR SINGH Vs. STATE OF HARYANA
|
August 11, 2004 |
|
NARAIN S O CHOKH RAM Vs. REWATI S O CHOKH RAM
|
March 23, 2004 |
|
NARAIN SINGH Vs. SARDARA SINGH AND ANOTHER
|
September 29, 2004 |
|
NARANJAN SINGH Vs. STATE OF HARYANA
|
May 12, 2004 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
August 4, 2004 |
|
NARENDER SINGH KUNDU Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND OTHERS
|
August 21, 2004 |
|
NARESH KOHLI Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2004 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
August 27, 2004 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
August 23, 2004 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
August 4, 2004 |
|
NARESH KUMAR Vs. SUKHDA GAS SERVICE
|
August 26, 2004 |
|
NARESH KUMAR Vs. LALIT MOHAN
|
September 18, 2004 |
|
NARESH KUMAR KOHLI Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2004 |
|
NARINDER PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 2, 2004 |
|
NAROTAM Vs. STATE OF HARYANA
|
November 16, 2004 |
|
NAROTAM Vs. STATE OF HARYANA
|
August 11, 2004 |
|
NAROTAM DASS MEHTA Vs. STATE OF PUNJAB
|
August 24, 2004 |
|
NATIONAL AIR PRODUCTS LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS
|
February 5, 2004 |
|
NATIONAL CONSUMER AWARENESS GROUP (REGD.) Vs. UNION OF INDIA AND ORS.
|
May 27, 2004 |
|
NATIONAL EDUCATION COMPANY Vs. ESTATE OFFICER
|
May 29, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SANSARWATI
|
July 12, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. CHANDU LAL
|
October 1, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. PARVEEN KUMAR
|
November 8, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. RENU BALA
|
May 26, 2004 |
|
NATIONAL INSURANCE COMPANY Vs. HARBANS SINGH
|
February 15, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOHANJIT KAUR
|
July 27, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KALAWANTI DEVI
|
March 9, 2004 |
|
NATIONAL INSURANCE O LTD Vs. CHAND KAUR
|
October 1, 2004 |
|
NAVEEN BHART Vs. KURUKSHETRA UNIVERSITY
|
May 20, 2004 |
|
NAZAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 2, 2004 |
|
NEELAM GAUTAM Vs. BALWINDERJIT SINGH @ BIKRAMJIT @ HAPPY
|
February 27, 2004 |
|
NEK SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 28, 2004 |
|
NESTLE INDIA LIMITED Vs. STATE OF PUNJAB
|
March 12, 2004 |
|
NETAR KUMAR @ RAKESH Vs. STATE OF HARYANA
|
January 30, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHYAM CHAUHAN
|
October 8, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF HARYANA
|
July 6, 2004 |
|
NEW PICTURE COMPANY PVT. LTD. Vs. STATE OF HARYANA
|
August 27, 2004 |
|
NIDHI KAMRA AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ANOTHER
|
September 30, 2004 |
|
NIDHI SHARMA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
August 6, 2004 |
|
NIHAL KAUR Vs. DHAN KAUR
|
March 24, 2004 |
|
NIRAJ KUMARI Vs. BIJENDER SINGH
|
November 29, 2004 |
|
NIRANJAN SINGH Vs. OM SUTA
|
March 23, 2004 |
|
NIRBHAY SINGH Vs. STATE OF PUNJAB
|
February 4, 2004 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
August 25, 2004 |
|
NIRMAL SINGH Vs. MOHD. BASHIR
|
July 20, 2004 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 27, 2004 |
|
NIRMAL SINGH Vs. TARA
|
September 9, 2004 |
|
O P SARWAL Vs. CHANDIGARH HOUSING BOARD
|
August 24, 2004 |
|
O.P. GUPTA Vs. COMMISSIONER OF INCOME TAX
|
July 26, 2004 |
|
OM DUTT Vs. COMMISSIONER OF INCOME TAX
|
November 30, 2004 |
|
OM PAL Vs. STATE OF HARYANA
|
February 3, 2004 |
|
OM PAL WANDER Vs. STATE OF HARYANA
|
July 28, 2004 |
|
OM PARKASH Vs. STATE OF HARYANA
|
April 21, 2004 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 16, 2004 |
|
OM PARKASH @ OMA Vs. COLLECTOR, SONEPAT
|
April 28, 2004 |
|
OM PARKASH AERRY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 20, 2004 |
|
OM PARKASH AND ANR. Vs. GOVERNMENT OF INDIA AND ORS.
|
May 19, 2004 |
|
OM PARKASH SANGWAN (DIED) THROUGH LRS. Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
September 8, 2004 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
February 23, 2004 |
|
OSHO Vs. UNION OF INDIA AND OTHERS
|
July 26, 2004 |
|
OSWAL AGRO MILLS LTD Vs. STATE OF PUNJAB
|
March 22, 2004 |
|
OSWAL STEELS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 17, 2004 |
|
P C GOEL Vs. STATE OF PUNJAB
|
March 17, 2004 |
|
P U P and DEVELOPMENT AUTHORITY Vs. JIT SINGH
|
May 4, 2004 |
|
P.G.F. LTD. Vs. UNION OF INDIA (UOI)
|
July 30, 2004 |
|
P.K. NAYAR Vs. K.K. ROHILA AND OTHERS
|
May 29, 2004 |
|
PACTITE PACKAGING (I) PVT LTD Vs. STATE OF HARYANA AND ORS
|
August 3, 2004 |
|
PADAM SINGH Vs. STATE OF HARYANA
|
October 8, 2004 |
|
PAL SINGH Vs. PARAMJIT
|
July 7, 2004 |
|
PAN INDIA NETWORK INFRAVEST PVT. LTD. Vs. STATE OF HARYANA
|
September 17, 2004 |
|
PANIPAT CO-OPERATIVE SUGAR MILLS LTD Vs. STATE OF HARYANA
|
November 22, 2004 |
|
PANIPAT TEACHERS (RECOGNISED SCHOOLS) HOUSING COOPERATIVE SOCIETY LTD Vs. STATE OF HARYANA
|
April 2, 2004 |
|
PAPPU Vs. STATE OF U.T.
|
July 29, 2004 |
|
PAR UPKAR SINGH Vs. STATE OF PUNJAB AND ANR.
|
August 11, 2004 |
|
PARAMJIT KAUR Vs. RAJESH CHAUHAN
|
November 17, 2004 |
|
PARAMJIT SINGH Vs. REOND KALAN CO OPERATIVE AGRICULTURAL SEVICE SOCIETY LTD
|
October 27, 2004 |
|
PARAMJIT SINGH Vs. RATTI RAM
|
March 10, 2004 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 7, 2004 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
July 22, 2004 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
PARAMJIT SINGH Vs. BALRAJ SINGH
|
September 30, 2004 |
|
PARAMJIT SINGH Vs. SAMPURAN KAUR
|
April 1, 2004 |
|
PARAS COLD STORAGE & ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2004 |
|
PARAS RAM Vs. MAHANT RAGHBIR DASS
|
March 22, 2004 |
|
PARDEEP Vs. STATE OF HARYANA
|
February 17, 2004 |
|
PARDEEP KUMAR @ BOBY Vs. STATE OF PUNJAB
|
February 13, 2004 |
|
PARDEEP SINGH Vs. STATE OF HARYANA
|
March 31, 2004 |
|
PARKASH SINGH BADAL Vs. STATE OF PUNJAB
|
September 2, 2004 |
|
PARMINDER KAUR Vs. JOGINDER KAUR
|
February 19, 2004 |
|
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 5, 2004 |
|
PARSHADI Vs. STATE OF HARYANA
|
February 11, 2004 |
|
PARSHOTAM KISHAN Vs. JAGDAMBA TEA FACTORY
|
August 4, 2004 |
|
PARTAP SINGH Vs. STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR
|
July 28, 2004 |
|
PARTAP SINGH NARWAL Vs. HARYANA STATE CO OPERATIVE AGRICULTURAL BANK
|
March 8, 2004 |
|
PARTAP STEEL ROLLING MILLS LTD Vs. MUNICIPAL CORPORATION OF AMRITSAR
|
October 6, 2004 |
|
PARVEEN KUMAR Vs. STATE OF PUNJAB
|
November 11, 2004 |
|
PARVEEN KUMAR VADEHRA Vs. P.G.I. CHANDIGARH AND OTHERS
|
July 27, 2004 |
|
PAWAN KUMAR Vs. HARINDER SINGH
|
July 2, 2004 |
|
PAWAN KUMAR BANSAL Vs. STATE OF HARYANA
|
January 7, 2004 |
|
PAWAN KUMAR KOHLI Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2004 |
|
PAWANJIT SINGH Vs. DIRECTOR GENERAL BSF
|
July 28, 2004 |
|
PENDU CHOWKIDAR UNION PUNJAB (REGD.) AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2004 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER,LABOUR COURT,PATIALA
|
January 28, 2004 |
|
PHILADELPHIA MISSION HOSPITAL Vs. PRESIDING OFFICER COURT
|
August 23, 2004 |
|
PHOLLU Vs. VIR BHAN
|
March 17, 2004 |
|
PHOOL PARKASH Vs. STATE
|
April 7, 2004 |
|
PHOOL SINGH Vs. ATMA RAM
|
April 7, 2004 |
|
PHOOL SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
August 26, 2004 |
|
PHULLA RAM Vs. CENTRAL BANK OF INDIA
|
May 19, 2004 |
|
PIARA LAL Vs. LIQUIDATOR COOPERATIVE STORE
|
March 24, 2004 |
|
PINKI DHAWAN Vs. SATISH SHARMA
|
October 4, 2004 |
|
POONAM KAUR Vs. JAGJIT SINGH
|
May 26, 2004 |
|
PRABHDYAL DHIMAN Vs. ANITA DHIMAN
|
March 19, 2004 |
|
PRABHU DAYAL Vs. STATE OF HARYANA
|
February 17, 2004 |
|
PRAN NATH AGGARWAL Vs. FIRM RAM RATTAN OM PRAKASH
|
October 13, 2004 |
|
PREET KUMAR Vs. SURJAN DASS
|
March 10, 2004 |
|
PREM CHAND Vs. LAND ACQUISITION OFFICER
|
January 14, 2004 |
|
PREM CHAND Vs. DIRECTOR STATE TRANSPORT PUNJAB
|
October 6, 2004 |
|
PREM CHAND Vs. STATE OF HARYANA
|
July 15, 2004 |
|
PREM CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 29, 2004 |
|
PREM DASS Vs. STATE OF PUNJAB
|
August 31, 2004 |
|
PREM KUMAR Vs. STATE OF PUNJAB
|
August 31, 2004 |
|
PREM KUMAR GHAL Vs. BIR BHAN GARG
|
December 13, 2004 |
|
PREM KUMAR VERMA Vs. MUNICIPAL COMMITTEE
|
March 17, 2004 |
|
PREM KUMARI Vs. COMMISSIONER AND SECRETARY, REHABILITATION DEPARTMENT, CHANDIGARH
|
December 13, 2004 |
|
PREM NATH GUPTA Vs. APPROPRIATE AUTHORITY
|
October 27, 2004 |
|
PREM SARUP Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2004 |
|
PREM SARUP Vs. STATE OF PUNJAB
|
July 8, 2004 |
|
PREM SINGH Vs. DHARAM SINGH
|
October 14, 2004 |
|
PREM SINGH Vs. MANGU RAM
|
March 11, 2004 |
|
PREM SINGH DESWAL Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2004 |
|
PREM SINGH SODHI, ACCOUNTANT, MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
|
January 22, 2004 |
|
PRINCE RUBBER INDUSTRIES Vs. UNION OF INDIA (UOI)
|
January 19, 2004 |
|
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
May 29, 2004 |
|
PRITAM SINGH DHALIWAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 23, 2004 |
|
PRITI THAPAR Vs. STATE OF PUNJAB
|
May 29, 2004 |
|
PRITPAL SINGH Vs. STATE BANK OF INDIA
|
December 14, 2004 |
|
PSIDC KARMCHARI UNION AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 2004 |
|
PUJA SAXENA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
August 12, 2004 |
|
PUNIT AHLUWALIA Vs. HARPREET KAUR AHLUWALIA
|
February 17, 2004 |
|
PUNJAB & CHANDIGARH COLLEGE TEACHERS UNION Vs. ELECTION COMMISSION OF INDIA
|
May 3, 2004 |
|
PUNJAB AND SIND BANK Vs. JAI JAGDAMBAY RICE MILLS, KARTARPUR
|
December 3, 2004 |
|
PUNJAB SMALL INDUSTRIES & EXPORT CORPN. LTD. Vs. INSPECTING ASSISTANT
|
September 15, 2004 |
|
PUNJAB SMALL SCALE INDS. CORPN. Vs. KARTAR SINGH
|
July 30, 2004 |
|
PUNJAB STATE Vs. GOPI CHAND
|
March 31, 2004 |
|
PUNJAB STATE BOARD Vs. SHREE RAM PRINTING MILLS
|
December 1, 2004 |
|
PUNJAB STATE CIVIL SUPPLIES CORPN. LTD Vs. AMAN RICE MILLS
|
April 27, 2004 |
|
PUNJAB STATE COLLECTOR, GURDASPUR Vs. MUKHTIAR SINGH
|
October 27, 2004 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT, AMRITSAR
|
July 8, 2004 |
|
PUNJAB TRACTORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 2004 |
|
PUNJAB TUBE Vs. PURAN SINGH AND OTHERS
|
December 8, 2004 |
|
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. DASHMESH EDUCATIONAL SOCIETY
|
October 12, 2004 |
|
PUNJAB WAKF BOARD Vs. NEEKO
|
April 21, 2004 |
|
PUNJAB WAKF BOARD Vs. DILBAGH SINGH
|
August 4, 2004 |
|
PUNJAB WAKF BOARD Vs. RAGHBIR SINGH
|
August 18, 2004 |
|
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT, MANGALI AKLAN
|
September 15, 2004 |
|
PURAN SINGH Vs. HARPHOOL SINGH
|
May 28, 2004 |
|
PURE LAL Vs. STATE OF HARYANA
|
August 18, 2004 |
|
PYARE LAL ROY Vs. UNION OF INDIA
|
November 19, 2004 |
|
R K RICE MILLS Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY AND ANR
|
February 25, 2004 |
|
R S WOOLLEN AND TEXTILE MILLS Vs. STATE OF HARYANA
|
February 2, 2004 |
|
R T PACKAGING PVT LTD Vs. STATE OF HARYANA
|
November 29, 2004 |
|
R.C. MITTAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2004 |
|
R.K. MEHTA Vs. THE COMMISSIONER & SECRETARY TO THE GOVERNMENT OF HARYANA AND OTHERS
|
January 28, 2004 |
|
R.K. THUKRAL Vs. STATE OF PUNJAB
|
February 10, 2004 |
|
R.S. RAPERIA Vs. CENTRAL WAREHOUSING CORPORATION AND ANOTHER
|
August 17, 2004 |
|
RABINDER SINGH SOHIL Vs. HARNAM DASS JOHAR
|
February 13, 2004 |
|
RADHA MEHTA Vs. KRISHAN KUMAR MEHTA
|
March 25, 2004 |
|
RADHA RANI Vs. HAR BHAGWAN
|
July 17, 2004 |
|
RADHEY SHAM Vs. STATE OF HARYANA
|
January 14, 2004 |
|
RAGHBIR Vs. STATE OF HARYANA
|
September 3, 2004 |
|
RAGHBIR SINGH Vs. SANSAR CHAND
|
August 18, 2004 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
April 28, 2004 |
|
RAGHBIR SINGH Vs. BHATERI
|
April 2, 2004 |
|
RAGHBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
August 12, 2004 |
|
RAGHBIR SINGH Vs. DALIP SINGH
|
February 13, 2004 |
|
RAGHUNATH DASS SETHI Vs. COMMISSIONER OF INCOME TAX
|
September 2, 2004 |
|
RAHORIANWALI CO OPERATIVE AGRICULTURE SERVICE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
|
February 11, 2004 |
|
RAI SAHIB Vs. STATE OF PUNJAB THROUGH FINANCIAL COMMISSIONER PUNJAB
|
April 28, 2004 |
|
RAJ KAUR Vs. HOUSING BOARD HARYANA
|
January 6, 2004 |
|
RAJ KAUR Vs. STATE OF PUNJAB
|
July 17, 2004 |
|
RAJ KAUR ALIAS JEET KAUR Vs. PUNJAB STATE
|
February 17, 2004 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
April 9, 2004 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
July 7, 2004 |
|
RAJ KUMAR Vs. PUSHPA DEVI
|
July 8, 2004 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
September 21, 2004 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 30, 2004 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA
|
September 10, 2004 |
|
RAJ KUMAR TULLY Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
RAJ KUMARI Vs. STATE OF PUNJAB
|
September 23, 2004 |
|
RAJ KUMARI DHAWAN Vs. GENERAL PUBLIFE INSURANCE CORPORATION
|
May 7, 2004 |
|
RAJ PAL WADHAWAN Vs. STATE OF PUNJAB, THROUGH SECRETARY HEALTH AND FAMILY WELFARE
|
April 28, 2004 |
|
RAJA RAM Vs. STATE OF PUNJAB
|
January 9, 2004 |
|
RAJBIR Vs. STATE OF HARYANA
|
August 25, 2004 |
|
RAJBIR ALIAS FOUJI Vs. STATE OF HARYANA
|
August 2, 2004 |
|
RAJBIR AND OTHERS Vs. STATE OF HARYANA
|
July 30, 2004 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
February 16, 2004 |
|
RAJENDER Vs. STATE OF HARYANA
|
July 28, 2004 |
|
RAJENDER SINGH Vs. STATE OF HARYANA
|
July 21, 2004 |
|
RAJESH Vs. STATE OF HARYANA
|
July 19, 2004 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
February 25, 2004 |
|
RAJESH KUMAR MADAAN Vs. MAMTA ALIAS VEENA
|
December 4, 2004 |
|
RAJESH SHARMA Vs. STATE OF PUNJAB
|
April 29, 2004 |
|
RAJESH SINGH Vs. HARDEV KAUR
|
February 27, 2004 |
|
RAJGARH COOPERATIVE AGRICULTURAL SERVICES SOCIETY Vs. DEPUTY SECRETARY (APPEALS) TO GOVERNMENT PUNJAB
|
July 26, 2004 |
|
RAJINDER Vs. STATE OF HARYANA
|
December 2, 2004 |
|
RAJINDER Vs. STATE OF HARYANA
|
August 5, 2004 |
|
RAJINDER KAUR Vs. UNION OF INDIA
|
July 1, 2004 |
|
RAJINDER KUMAR Vs. UNION OF INDIA
|
May 20, 2004 |
|
RAJINDER MOHAN KASHYAP Vs. OM PARKASH SHARMA
|
September 8, 2004 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 22, 2004 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
February 13, 2004 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 18, 2004 |
|
RAJIVE SANDHU Vs. STATE OF UNION TERRITORY CHANDIGARH
|
July 16, 2004 |
|
RAJNI Vs. ROSHNI
|
May 27, 2004 |
|
RAJPAL Vs. STATE OF HARYANA
|
November 29, 2004 |
|
RAJU Vs. STATE OF HARYANA
|
July 30, 2004 |
|
RAJU Vs. STATE OF HARYANA
|
May 26, 2004 |
|
RAJWANTI ALIAS RAJO Vs. STATE OF HARYANA
|
March 4, 2004 |
|
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
August 9, 2004 |
|
RAKESH AHUJA Vs. JAGAN NATH
|
July 6, 2004 |
|
RAKESH KUMAR Vs. KASTURI LAL GUPTA
|
February 26, 2004 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
August 11, 2004 |
|
RAKESH KUMAR, ASSISTANT, OFFICE OF DEPUTY COMMISSIONER, PANCHKULA Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2004 |
|
RAM CHAND WASON Vs. STATE OF HARYANA
|
July 28, 2004 |
|
RAM CHANDER Vs. PREM CHAND
|
March 23, 2004 |
|
RAM DASS Vs. CHANDI
|
December 17, 2004 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
May 19, 2004 |
|
RAM HANS @ HANS Vs. STATE OF HARYANA
|
March 17, 2004 |
|
RAM JAS Vs. STATE OF HARYANA
|
August 11, 2004 |
|
RAM KISHAN Vs. ADDITIONAL DIRECTOR
|
August 5, 2004 |
|
RAM KISHAN Vs. KALU ALIAS KARAM SINGH
|
February 25, 2004 |
|
RAM KISHAN Vs. INDER PAL
|
March 29, 2004 |
|
RAM KISHAN GUPTA Vs. CHHAILU RAM HARI RAM
|
July 28, 2004 |
|
RAM KUMAR Vs. AVINASH CHANDER
|
December 2, 2004 |
|
RAM LAL Vs. JAGDISH SINGH
|
May 19, 2004 |
|
RAM LAL Vs. MOHINDER SINGH
|
May 27, 2004 |
|
RAM NATH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 8, 2004 |
|
RAM PARKASH GUPTA Vs. STATE OF HARYANA
|
May 4, 2004 |
|
RAM PARSHAD Vs. PUNJAB STATE FOREST DEPARTMENT
|
January 27, 2004 |
|
RAM PHAL SINGH Vs. STATE OF HARYANA AND ORS
|
September 8, 2004 |
|
RAM RAKHA Vs. SUDESH KUMARI
|
July 3, 2004 |
|
RAM RATTAN Vs. JAGDISH SHARMA JINDAL
|
September 24, 2004 |
|
RAM SARAN Vs. STATE OF PUNJAB
|
October 27, 2004 |
|
RAM SARAN DASS Vs. YOG RAJ
|
July 7, 2004 |
|
RAM SAROOP Vs. STATE OF PUNJAB
|
May 24, 2004 |
|
RAM SARUP (DECEASED) THROUGH LRS. Vs. SAT PAL SURI
|
February 20, 2004 |
|
RAM SINGH SARPANCH Vs. DEPUTY COMMISSIONER
|
March 3, 2004 |
|
RAM SNEHI Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LTD. AND ANR.
|
November 18, 2004 |
|
RAMA SHARMA Vs. MEHAR CHAND
|
February 5, 2004 |
|
RAMAN KUMAR Vs. SURJIT SINGH
|
February 10, 2004 |
|
RAMBIR Vs. STATE OF HARYANA
|
April 28, 2004 |
|
RAME Vs. STATE OF HARYANA
|
July 29, 2004 |
|
RAMESH Vs. STATE OF HARYANA
|
August 3, 2004 |
|
RAMESH ALIAS MESHU Vs. STATE OF HARYANA
|
October 25, 2004 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
November 23, 2004 |
|
RAMESH KUMAR Vs. SUNITA DEVI
|
September 2, 2004 |
|
RAMESH KUMAR Vs. VIJAY KUMAR
|
July 20, 2004 |
|
RAMJI LAL Vs. BABU LAL
|
August 6, 2004 |
|
RAMPHAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 19, 2004 |
|
RAMPHOOL YADAV EX-CONSTABLE Vs. HARYANA STATE
|
February 5, 2004 |
|
RAN SINGH Vs. GIRDHARI
|
April 21, 2004 |
|
RAN SINGH Vs. STATE OF HARYANA
|
September 20, 2004 |
|
RANBIR Vs. STATE OF HARYANA
|
August 21, 2004 |
|
RANBIR KUMAR Vs. STATE OF PUNJAB
|
November 9, 2004 |
|
RANBIR SINGH Vs. PRESIDING OFFICER, CGIT AND ANOTHER
|
April 20, 2004 |
|
RANDHIR Vs. STATE OF HARYANA
|
February 16, 2004 |
|
RANDHIR SINGH Vs. SUDESH KUMAR
|
September 9, 2004 |
|
RANDHIR SINGH Vs. KRISHAN KUMAR GOSWANI
|
November 30, 2004 |
|
RANDHIR SINGH Vs. STATE ELECTION COMMISSIONER
|
May 13, 2004 |
|
RANDHIR SINGH Vs. DY. INSPECTOR GENERAL OF POLICE, AMBALA RANGE, AMBALA CANTT. AND ANOTHER
|
July 30, 2004 |
|
RANGI Vs. KARAM SINGH
|
March 19, 2004 |
|
RANJIT BAJAJ Vs. REGIONAL PASSPOART AUTHORITY CHANDIGARH
|
May 13, 2004 |
|
RANJIT SINGH Vs. KANWALJIT SINGH
|
February 23, 2004 |
|
RANJIT SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
December 8, 2004 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
November 9, 2004 |
|
RANJIT SINGH Vs. BALBIR SINGH
|
September 16, 2004 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
October 26, 2004 |
|
RANJIT SINGH DHILLON Vs. PUNJAB SCHOOL EDUCATION
|
July 19, 2004 |
|
RATI RAM Vs. STATE OF HARYANA
|
October 25, 2004 |
|
RATTAN SINGH Vs. GRAM PANCHAYAT CHHAN
|
November 29, 2004 |
|
RAUNAKI Vs. MAYA
|
February 26, 2004 |
|
RAVI AHUJA Vs. RAM LEELA COMMITTEE
|
September 14, 2004 |
|
RAVI DUTT Vs. STATE OF HARYANA
|
November 5, 2004 |
|
RAVI KUMAR ALIAS BITU Vs. STATE OF PUNJAB
|
January 8, 2004 |
|
RAVINDER Vs. RATTAN SINGH
|
September 3, 2004 |
|
RAVINDER KAUR Vs. STATE OF HARYANA AND ORS.
|
September 8, 2004 |
|
RAVINDER KAUR Vs. JAGMOHAN SINGH
|
August 4, 2004 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
August 18, 2004 |
|
RAVINDER SINGH ALIAS BABBU Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
RAVINDERPAL SINGH Vs. RANJIT KAUR
|
August 17, 2004 |
|
RAYAT EDUCATIONAL AND RESEARCH TRUST GARHSHANKAR Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
March 4, 2004 |
|
REEMA RANI Vs. GURMUKH SINGH
|
September 14, 2004 |
|
RESHAM SINGH PANDHER Vs. STATE OF PUNJAB
|
December 8, 2004 |
|
RISHI PARKASH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
February 20, 2004 |
|
RITA Vs. HAROON ALI
|
August 9, 2004 |
|
RITA ANAND Vs. BHUPINDER KUMAR
|
February 25, 2004 |
|
RITU GUPTA Vs. FINANCIAL COMMISSIONER, HARYANA
|
November 3, 2004 |
|
ROCHAN SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
February 4, 2004 |
|
ROHIN KUMAR SACHDEVA Vs. STATE OF PUNJAB
|
April 6, 2004 |
|
ROHTAS SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 22, 2004 |
|
ROHTASH SINGH MALIK Vs. UNION OF INDIA
|
July 23, 2004 |
|
ROOP LAL Vs. PUNJAB STATE CIVIL SUPPLIES
|
November 18, 2004 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
February 18, 2004 |
|
ROSHAN INDUSTRIES Vs. MOHAN LAL
|
April 2, 2004 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
October 12, 2004 |
|
ROSHAN LAL Vs. RESHAM LAL
|
July 21, 2004 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
March 10, 2004 |
|
ROSHAN LAL Vs. KEWAL SINGH
|
October 21, 2004 |
|
ROSHI Vs. SHER SINGH
|
May 5, 2004 |
|
ROSHNI DEVI Vs. STATE OF HARYANA
|
February 19, 2004 |
|
ROSY JOSHI Vs. JOGINDER SINGH
|
November 23, 2004 |
|
RUMAN SAINI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
December 13, 2004 |
|
S A BUILDERS LIMITED Vs. COMMISSIONER OF INCOME-TAX, (APPEALS)
|
July 23, 2004 |
|
S. ALWINDERPAL SINGH PAKHOKE Vs. UNION OF INDIA
|
August 12, 2004 |
|
S. AMARJIT SINGH WALIA Vs. S. HARBANS SINGH
|
May 20, 2004 |
|
S. NIHAL SINGH MOTORS Vs. SHAMA MALHOTRA
|
August 12, 2004 |
|
S.A. BUILDERS LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 13, 2004 |
|
S.D. PRASHER Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
July 13, 2004 |
|
S.K. GARG Vs. CHANCHAL KUMARI
|
March 24, 2004 |
|
S.K. JAIN Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2004 |
|
S.K. SHARMA Vs. REGISTRAR OF COMPANIES
|
July 30, 2004 |
|
S.S. & CO., OCTROI CONTRACTORS Vs. STATE OF PUNJAB
|
February 19, 2004 |
|
S.S. TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 8, 2004 |
|
SADHU RAM NANAK CHAND Vs. JOGA SINGH
|
September 8, 2004 |
|
SADHU SINGH Vs. KULDIP SHARMA
|
July 7, 2004 |
|
SAHABUDDIN Vs. STATE OF HARYANA
|
January 7, 2004 |
|
SAIYYAD IFTIKHAR HUSSAIN Vs. STATE OF PUNJAB
|
May 12, 2004 |
|
SAKOORAN Vs. STATE OF PUNJAB
|
August 12, 2004 |
|
SALINDER KAUR Vs. KUNDAN SINGH
|
May 26, 2004 |
|
SALVINDER KAUR Vs. CHARAN KAUR AND OTHERS
|
May 19, 2004 |
|
SAMPURAN SINGH Vs. NANDU
|
March 19, 2004 |
|
SAMPURAN SINGH Vs. UNION OF INDIA AND OTHERS
|
July 28, 2004 |
|
SAMSHUDDIN Vs. STATE OF HARYANA
|
January 28, 2004 |
|
SANDEEP KUMAR GOYAL Vs. ORIENTAL INSURANCE CO. LTD. AND OTHERS
|
September 30, 2004 |
|
SANDHU SINGH GILL Vs. INCOME TAX OFFICER
|
March 23, 2004 |
|
SANDOZ (INDIA) LTD Vs. STATE OF PUNJAB
|
November 17, 2004 |
|
SANGAT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 15, 2004 |
|
SANJAY Vs. STATE OF HARYANA
|
September 28, 2004 |
|
SANJAY Vs. STATE OF HARYANA
|
November 17, 2004 |
|
SANJAY Vs. UNION OF INDIA
|
March 8, 2004 |
|
SANJAY DALMIA Vs. STATE OF HARYANA
|
December 13, 2004 |
|
SANJAY KUMAR Vs. STATE OF HARYANA
|
July 28, 2004 |
|
SANJEEV BHANDARI Vs. STATE OF PUNJAB
|
March 31, 2004 |
|
SANJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 8, 2004 |
|
SANJI RAM Vs. AJIT SINGH
|
December 9, 2004 |
|
SANT DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 27, 2004 |
|
SANT NIRANKARI MANDAL Vs. PUNJAB NATIONAL BANK
|
May 20, 2004 |
|
SANT NIRMAL SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
|
July 29, 2004 |
|
SANT RAM Vs. STATE OF PUNJAB
|
February 3, 2004 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
October 13, 2004 |
|
SANTOKH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 30, 2004 |
|
SANTOSH KUMARI Vs. HARISH KUMAR
|
March 27, 2004 |
|
SANTOSH KUMARI Vs. DIDAR SINGH
|
August 4, 2004 |
|
SANTOSH PAL Vs. STATE OF HARYANA
|
January 16, 2004 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
February 3, 2004 |
|
SARDAR SINGH Vs. KRISHAN LAL BHARTI
|
September 2, 2004 |
|
SARDARA DEVI Vs. COMMISSIONER, HISSAR DIVISION
|
February 4, 2004 |
|
SARDARA RAM Vs. STATE OF HARYANA
|
February 9, 2004 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
March 24, 2004 |
|
SARDUL SINGH Vs. STATE OF PUNJAB
|
April 21, 2004 |
|
SARJIVAN KUMAR Vs. RAJ RANI
|
December 10, 2004 |
|
SARMUKH SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
May 6, 2004 |
|
SAROJ Vs. STATE OF HARYANA
|
August 25, 2004 |
|
SARUPA Vs. SUBHASH
|
May 21, 2004 |
|
SARWAN MASIH ALIAS SAMMA Vs. STATE OF PUNJAB
|
July 15, 2004 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
October 6, 2004 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
April 21, 2004 |
|
SARWAN SINGH Vs. STATE OF PANJAB
|
October 21, 2004 |
|
SAT PAL Vs. MILKHA SINGH
|
February 25, 2004 |
|
SAT PAL SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 2004 |
|
SATBIR SINGH Vs. BALBIR SINGH
|
July 1, 2004 |
|
SATBIR SINGH CLERK, DIRECTORATE OF EMPLOYMENT Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2004 |
|
SATGUR SINGH Vs. STATE OF PUNJAB
|
July 28, 2004 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
October 29, 2004 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
December 17, 2004 |
|
SATNAM SINGH Vs. TRILOKI NATH CHUGH
|
April 16, 2004 |
|
SATPAL Vs. STATE OF HARYANA
|
July 14, 2004 |
|
SATPAL AND RAM PARKASH SEHGAL Vs. KARNAIL SINGH
|
July 21, 2004 |
|
SATYA Vs. STATE OF HARYANA
|
May 14, 2004 |
|
SATYAWATI ALIAS SAVITRI Vs. CHANDI PARSHAD
|
May 14, 2004 |
|
SAUPAL ALIAS RAM SARUP Vs. STATE OF HARYANA
|
September 28, 2004 |
|
SAVIKAR PLYBOARDS LTD Vs. INDUSIND BANK LTD
|
September 5, 2004 |
|
SAWANT RAM Vs. STATE OF HARYANA
|
January 16, 2004 |
|
SCHEDULED CASTES CO OP SOCIETY Vs. STATE OF PUNJAB
|
October 15, 2004 |
|
SECRETARY, HOME DEPARTMENT, PUNJAB GOVERNMENT, CHANDIGARH AND OTHERS Vs. KULWANT SINGH
|
July 14, 2004 |
|
SERVICE IRON AND STEEL ROLLING MILLS Vs. CEGAT
|
August 9, 2004 |
|
SHABBIR ITARSI Vs. STATE OF HARYANA
|
January 14, 2004 |
|
SHAHABAD FARMERS COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD. Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, KURUKSHETRA
|
October 27, 2004 |
|
SHAKUNTLA JAIN Vs. AMAR KAUR
|
November 3, 2004 |
|
SHALLU SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 2004 |
|
SHAM LAL Vs. STATE OF HARYANA
|
September 8, 2004 |
|
SHAM LAL Vs. STATE OF HARYANA
|
August 31, 2004 |
|
SHAM LAL Vs. GOPAL DASS
|
May 11, 2004 |
|
SHAM SUNDER Vs. AVINASH KAUR
|
March 12, 2004 |
|
SHAM SUNDER AND OTHERS Vs. PUNJAB WATER SUPPLY & SEWERAGE BOARD AND OTHERS
|
February 11, 2004 |
|
SHAMO Vs. STATE OF HARYANA
|
April 28, 2004 |
|
SHANKAR Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
|
March 17, 2004 |
|
SHANTI Vs. STATE OF PUNJAB
|
February 13, 2004 |
|
SHANTI DEVI Vs. PARAMJIT KAUR KANG
|
November 2, 2004 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
May 5, 2004 |
|
SHANTI DEVI Vs. NAND KISHORE
|
September 24, 2004 |
|
SHANTI SARUP GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 19, 2004 |
|
SHARDA NAND Vs. STATE OF PUNJAB
|
February 25, 2004 |
|
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. RAM SARUP
|
August 4, 2004 |
|
SHASHI BALA Vs. ISHAR DAYAL
|
January 21, 2004 |
|
SHASHI KUMAR Vs. UTTRI HARYANA BIJLI VITRAN NIGAM AND ANOTHER
|
December 7, 2004 |
|
SHASHWANT SHARMA Vs. UNION OF INDIA AND OTHERS
|
February 12, 2004 |
|
SHAVINDER KUMAR Vs. STATE OF PUNJAB THROUGH LAND ACQUISITION COLLECTOR
|
May 5, 2004 |
|
SHELLY TULI Vs. STATE OF HARYANA
|
August 2, 2004 |
|
SHEOKAND S S Vs. ORIENTAL BANK OF COMMERCE
|
March 16, 2004 |
|
SHER SINGH Vs. MAN
|
January 21, 2004 |
|
SHER SINGH Vs. SURAT SINGH
|
May 12, 2004 |
|
SHER SINGH Vs. UNIION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY
|
November 19, 2004 |
|
SHINDER PAL @ KAKKE Vs. STATE OF HARYANA
|
February 12, 2004 |
|
SHIV CHARAN Vs. FINANCIAL COMMISSIONER
|
May 29, 2004 |
|
SHIV KUMAR Vs. LAJWANTI
|
March 24, 2004 |
|
SHIV KUMAR Vs. BABY SONAM
|
May 12, 2004 |
|
SHIV KUMAR JAIN Vs. DAYA RAM
|
September 2, 2004 |
|
SHIV KUMAR NAGPAL Vs. STATE OF HARYANA
|
August 30, 2004 |
|
SHIV KUMAR SHARMA Vs. PUNJAB NATIONAL BANK
|
December 2, 2004 |
|
SHIV RATTAN SINGH Vs. UNION OF INDIA AND ANOTHER
|
July 28, 2004 |
|
SHIV SINGH Vs. KULBIR SINGH
|
October 4, 2004 |
|
SHIVJI RAM Vs. STATE OF PUNJAB
|
October 15, 2004 |
|
SHOBHA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 17, 2004 |
|
SHREE GANESH SPINNERS LTD Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
|
January 8, 2004 |
|
SHREE SUMER COTTON MILLS Vs. FIRM GUPTA COTTON COMPANY BHATINDA
|
December 17, 2004 |
|
SHREYANS INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 9, 2004 |
|
SHRI BHAGWAN Vs. STATE OF HARYANA
|
April 22, 2004 |
|
SHRI PAL JAIN Vs. INCOME TAX OFFICER
|
March 26, 2004 |
|
SHUBH ISHYA DEVI Vs. BIHARI LAL
|
August 2, 2004 |
|
SIDHU BROTHERS STORE Vs. STATE OF PUNJAB
|
January 27, 2004 |
|
SIKANDAR SINGH Vs. HARJIT PAL SINGH
|
November 8, 2004 |
|
SILAK RAM Vs. HARYANA STATE
|
March 23, 2004 |
|
SINDER PAL SINGH Vs. NIRPAL SINGH
|
November 8, 2004 |
|
SINGLA TRADING CO. Vs. STATE OF PUNJAB
|
April 29, 2004 |
|
SIRI KISHAN Vs. DHARAMPAL
|
March 8, 2004 |
|
SIRI KISHAN Vs. SANWAL
|
January 7, 2004 |
|
SIRI RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 30, 2004 |
|
SIRSA CENTRAL CO-OPERATIVE BANK LTD Vs. DEPUTY SECRETARY
|
July 21, 2004 |
|
SITA RAM Vs. STATE OF HARYANA
|
October 14, 2004 |
|
SITA RAM Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2004 |
|
SITAL SINGH Vs. JAMNA BAI
|
April 21, 2004 |
|
SMADH BAWA MARU DASS Vs. FINANCIAL COMMISSIONER
|
January 27, 2004 |
|
SMT. KAILASH SHARMA Vs. STATE OF PUNJAB THROUGH SECRETARY TO THE GOVT. PUNJAB, EDUCATION DEPARTMENT
|
January 7, 2004 |
|
SMT. KAMLESH JAIN Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2004 |
|
SMT. KAUSHALYA AGGARWAL Vs. PUNWIRE PAGING SERVICES LTD. (IN LIQUIDATION)
|
February 20, 2004 |
|
SMT. RATTAN KAUR Vs. MANOHAR SINGH (DIED) THROUGH LRS.
|
September 10, 2004 |
|
SMT. SANTOSH KUMARI Vs. MARKET COMMITTEE, TARN TARAN AND OTHERS
|
February 10, 2004 |
|
SMT. TEJ KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
December 6, 2004 |
|
SOHAN LAL Vs. UTTAM SINGH
|
May 13, 2004 |
|
SOHAN SINGH Vs. UNION OF INDIA
|
January 14, 2004 |
|
SONA DEVI Vs. RAJ PAL
|
January 6, 2004 |
|
SPECIAL STEEL COMPONENTS CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
October 8, 2004 |
|
SPORTS AUTHORITY OF INDIA AND ANOTHER Vs. ADARSH MEHTA AND ANOTHER
|
August 5, 2004 |
|
SRI CHAND Vs. STATE OF HARYANA
|
May 18, 2004 |
|
SRI GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. P.O. INDUSTRIAL TRIBUNALPUNJAB AND ANR.
|
April 2, 2004 |
|
STATE BANK OF INDIA Vs. DAY OLD FARM
|
November 22, 2004 |
|
STATE BANK OF INDIA Vs. SIMKO ENGINEERING WORKS
|
August 11, 2004 |
|
STATE BANK OF PATIALA Vs. NORTHLAND SUGAR COMPLEX LTD.
|
January 30, 2004 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
|
May 21, 2004 |
|
STATE OF HARYANA Vs. BANI SINGH YADAV
|
November 22, 2004 |
|
STATE OF HARYANA Vs. K L K SINGH
|
August 31, 2004 |
|
STATE OF HARYANA Vs. RAM KUMAR
|
September 2, 2004 |
|
STATE OF HARYANA Vs. JOGINDER KUMARI
|
August 31, 2004 |
|
STATE OF HARYANA Vs. NAND LAL
|
February 4, 2004 |
|
STATE OF HARYANA Vs. MEHAR CHAND SON OF SANWAL SINGH & OTHERS
|
August 27, 2004 |
|
STATE OF HARYANA Vs. S I MAWASI RAM
|
October 6, 2004 |
|
STATE OF HARYANA Vs. CHANDER BHAN
|
March 3, 2004 |
|
STATE OF HARYANA Vs. LEELU RAM
|
February 13, 2004 |
|
STATE OF HARYANA Vs. S.D. PROCESSORS PVT. LTD.,
|
October 26, 2004 |
|
STATE OF HARYANA Vs. KUNDAN LAL
|
September 9, 2004 |
|
STATE OF HARYANA Vs. RAVI KUMAR
|
December 8, 2004 |
|
STATE OF HARYANA Vs. MUNSHI RAM
|
February 3, 2004 |
|
STATE OF HARYANA Vs. RAJENDER PARSHAD
|
July 14, 2004 |
|
STATE OF HARYANA Vs. HARI RAM
|
July 7, 2004 |
|
STATE OF HARYANA Vs. SHIELA @ SURINDER
|
March 29, 2004 |
|
STATE OF HARYANA Vs. RAMESHWAR DASS
|
January 28, 2004 |
|
STATE OF HARYANA Vs. ROSHAN LAL
|
May 13, 2004 |
|
STATE OF HARYANA Vs. SONIA
|
April 12, 2004 |
|
STATE OF HARYANA Vs. DEEPAK AND ANR.
|
November 20, 2004 |
|
STATE OF HARYANA AND ANOTHER Vs. NASIB SINGH
|
January 30, 2004 |
|
STATE OF HARYANA AND ANOTHER Vs. SUBHASH
|
September 21, 2004 |
|
STATE OF HARYANA AND OTHERS Vs. S.I. RAM NIWAS
|
October 6, 2004 |
|
STATE OF HARYANA AND OTHERS Vs. SATPAL SINGH AND OTHERS
|
October 5, 2004 |
|
STATE OF HARYANA AND OTHERS Vs. NAVNEET VERMA
|
March 16, 2004 |
|
STATE OF PUNJAB Vs. AMAR SINGH
|
April 21, 2004 |
|
STATE OF PUNJAB Vs. PALWINDER SINGH
|
January 8, 2004 |
|
STATE OF PUNJAB Vs. SAMPURAN SINGH
|
August 4, 2004 |
|
STATE OF PUNJAB Vs. HARBANS LAL
|
November 23, 2004 |
|
STATE OF PUNJAB Vs. BHAG SINGH AND ANOTHER
|
November 19, 2004 |
|
STATE OF PUNJAB Vs. JAGDISH CHAND
|
March 10, 2004 |
|
STATE OF PUNJAB Vs. NICHHATAR KUMAR
|
March 23, 2004 |
|
STATE OF PUNJAB Vs. SUBASH CHAND
|
April 8, 2004 |
|
STATE OF PUNJAB Vs. AMAR SINGH
|
March 31, 2004 |
|
STATE OF PUNJAB Vs. KUSHAL SINGH PATHANIA
|
August 4, 2004 |
|
STATE OF PUNJAB Vs. DARSHAN KAUR
|
July 6, 2004 |
|
STATE OF PUNJAB Vs. SHIV KUMAR
|
July 13, 2004 |
|
STATE OF PUNJAB Vs. BHOLA SINGH
|
November 18, 2004 |
|
STATE OF PUNJAB Vs. JAGDIP SINGH CHOWHAN
|
October 14, 2004 |
|
STATE OF PUNJAB Vs. DHARMA SINGH
|
August 6, 2004 |
|
STATE OF PUNJAB Vs. OM PARKASH UPPAL, LIBRARIAN
|
November 20, 2004 |
|
STATE OF PUNJAB Vs. BAIJ NATH
|
January 12, 2004 |
|
STATE OF PUNJAB Vs. GIAN SINGH
|
January 12, 2004 |
|
STATE OF PUNJAB Vs. HARISH CHANDRA (INDIA) PVT. LTD
|
May 7, 2004 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
July 16, 2004 |
|
STATE OF PUNJAB Vs. SHAMSHER SINGH
|
August 18, 2004 |
|
STATE OF PUNJAB Vs. HANS RAJ
|
August 19, 2004 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
January 28, 2004 |
|
STATE OF PUNJAB Vs. KULWANT SINGH
|
May 6, 2004 |
|
STATE OF PUNJAB AND ANOTHER Vs. B.S. GILL
|
August 19, 2004 |
|
STATE OF PUNJAB AND ANOTHER Vs. EX
|
May 4, 2004 |
|
STATE OF PUNJAB AND ANR. Vs. DHARAM SINGH AND ANR.
|
July 29, 2004 |
|
STATE OF PUNJAB AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
|
March 11, 2004 |
|
STATE OF PUNJAB AND OTHERS Vs. SUKHDEV SINGH
|
November 22, 2004 |
|
STATE OF PUNJAB AND OTHERS Vs. SATLUJ CONSTRUCTIONS LTD.
|
March 4, 2004 |
|
STATE OF PUNJAB AND OTHERS Vs. YASH PAL
|
December 14, 2004 |
|
STATE OF PUNJAB THROUGH ITS SECRETARY LABOUR PUNJAB, CHANDIGARH AND ANOTHER Vs. JASWANT SINGH AND ANOTHER
|
April 15, 2004 |
|
STATE OF PUNJAB, THROUGH LAND ACQUISITION COLLECTOR Vs. HANS RAJ SETIA (DECEASED) THROUGH LRS
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September 15, 2004 |
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STERLING STEELS & WIRES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 9, 2004 |
|
SUBA SINGH Vs. STATE OF PUNJAB
|
March 31, 2004 |
|
SUBASH Vs. STATE OF HARYANA
|
March 18, 2004 |
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SUBHADRA DEVI DIED Vs. BALBIR NATH
|
January 28, 2004 |
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SUBHASH BIJLANI Vs. RAJINDER KAUR GREWAL
|
August 2, 2004 |
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SUBHASH CHANDER CHAWLA Vs. GURDIAL SINGH
|
April 20, 2004 |
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SUBHASH CHOPRA Vs. CONTINENTAL DEVICES (INDIA) LTD
|
August 27, 2004 |
|
SUCHA SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
July 21, 2004 |
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SUDARSHAN CHOPRA AND ORS. Vs. COMPANY LAW BOARD AND ORS.
|
February 10, 2004 |
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SUDARSHAN JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 15, 2004 |
|
SUDARSHAN KUMAR Vs. STATE OF PUNJAB
|
August 10, 2004 |
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SUDARSHAN KUMAR Vs. NARBADA DEVI
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September 29, 2004 |
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SUDARSHAN TANDON Vs. PRAN NATH SHARMA
|
May 24, 2004 |
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SUDERSHAN SINGH Vs. ROSHAN SINGH
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August 25, 2004 |
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SUDESH DEWAN Vs. THE STATE OF HARYANA AND OTHERS
|
December 17, 2004 |
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SUDESH KUMAR VASUDEVA Vs. VEENA GARG
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April 27, 2004 |
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SUDESH KUMARI Vs. STATE OF PUNJAB
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February 25, 2004 |
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SUDHIR SHARMA Vs. PUNJAB UNIVERSITY, PATIALA
|
August 24, 2004 |
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SUKHA SINGH Vs. STATE OF PUNJAB
|
March 31, 2004 |
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SUKHDEEP KAUR Vs. STATE OF PUNJAB
|
July 8, 2004 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 20, 2004 |
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SUKHDEV SINGH Vs. BAL KRISHAN
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November 18, 2004 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 22, 2004 |
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SUKHDEV SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2004 |
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SUKHDEV SINGH Vs. GENERAL MANAGER,PUNJAB ROADWAYS
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January 14, 2004 |
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SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER REVENUE
|
May 20, 2004 |
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SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2004 |
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SUKHJIT SINGH KHAIRA Vs. STATE OF PUNJAB AND OTHERS
|
October 8, 2004 |
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SUKHPAL SINGH Vs. STATE OF PUNJAB
|
September 7, 2004 |
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SUKHWINDER KAUR ALIAS RODI Vs. STATE OF PUNJAB
|
April 1, 2004 |
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SULTAN SINGH Vs. STATE OF PUNJAB
|
August 23, 2004 |
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SUMAN RAWAT Vs. THE HARYANA POLICE HOUSING CORP. AND OTHERS
|
July 29, 2004 |
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SUNDER DASS Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 23, 2004 |
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SUNDER SINGH Vs. STATE OF HARYANA
|
March 19, 2004 |
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SUNEHRI DEVI Vs. LACHHMI
|
March 3, 2004 |
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SUNITA ALIAS SAVITA Vs. SURENDER
|
January 22, 2004 |
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SUNITA DEVI Vs. ROSHAN LAL
|
May 12, 2004 |
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SUNITA RANI Vs. PARVINDER KUMAR
|
August 21, 2004 |
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SUNITA RANI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2004 |
|
SURAJ BHAN Vs. JOGINDER SARUP
|
September 14, 2004 |
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SURAJ PARKASH Vs. MOHINDER PAL SHARMA
|
December 13, 2004 |
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SURAJ SINGH Vs. BHARAT BHUSHAN
|
August 9, 2004 |
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SURENDER Vs. STATE OF HARYANA
|
August 2, 2004 |
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SURENDER KUMAR Vs. STATE OF HARYANA
|
March 3, 2004 |
|
SURESH KUMAR Vs. RAILWAY PROTECTION FORCE
|
July 13, 2004 |
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SURESH KUMAR Vs. STATE OF HARYANA
|
July 22, 2004 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
September 18, 2004 |
|
SURESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
August 10, 2004 |
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SURESH KUMAR BHAIYA Vs. STATE OF PUNJAB
|
May 7, 2004 |
|
SURESH PAL Vs. STATE OF HARYANA
|
February 2, 2004 |
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SURINDER JIT SINGH Vs. STATE BANK OF INDIA
|
July 5, 2004 |
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SURINDER KAUR Vs. KARANBIR SINGH
|
April 22, 2004 |
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SURINDER KUMAR JAIN Vs. STATE OF PUNJAB
|
July 30, 2004 |
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SURINDER KUMAR JAIN Vs. RAVINDER KALRA ALIAS BHUSHAN KALRA
|
August 18, 2004 |
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SURINDER MOHAN Vs. STATE OF PUNJAB
|
October 4, 2004 |
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SURINDER PAL KAUR Vs. STATE OF PUNJAB
|
October 14, 2004 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 9, 2004 |
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SURINDER SINGH HANSPAL Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH
|
February 27, 2004 |
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SURINDER SINGH TALAB Vs. BUA DASS (DIED) THROUGH LRS
|
July 16, 2004 |
|
SURJAN SINGH Vs. SHANTI DEVI
|
December 9, 2004 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
May 20, 2004 |
|
SURJIT KAUR Vs. NIRVER SINGH
|
October 13, 2004 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
November 2, 2004 |
|
SURJIT SINGH Vs. MANOHAR LAL
|
April 7, 2004 |
|
SURJIT SINGH Vs. BAKHTAWAR SINGH
|
December 1, 2004 |
|
SURTO Vs. SHANTI
|
April 16, 2004 |
|
SURYA KANT Vs. RAJESH MITTAL & ANR
|
October 4, 2004 |
|
SUSHEEL KUMAR Vs. STATE OF HARYANA
|
April 15, 2004 |
|
SUSHEEL KUMARI Vs. VIJAY KUMAR
|
August 2, 2004 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
April 28, 2004 |
|
SUSHIL KUMAR Vs. NEELAM
|
March 18, 2004 |
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SUSHIL KUMAR Vs. COMMISSIONER OF INCOME TAX
|
August 5, 2004 |
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SWAI RAM Vs. GUDDU ALIAS DAWOOD AND OTHERS
|
July 20, 2004 |
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SWARAN KAUR Vs. GURDEV SINGH
|
February 11, 2004 |
|
SWARAN SINGH Vs. DALIP KAUR
|
November 2, 2004 |
|
SWARAN SINGH Vs. SUBA SINGH
|
July 7, 2004 |
|
SWARAN SINGH Vs. BALWANT SINGH
|
April 22, 2004 |
|
SWARAN SINGH Vs. CHARAN SINGH
|
February 4, 2004 |
|
SWARAN SINGH Vs. SWARAN KAUR
|
January 12, 2004 |
|
SWARNA DEVI Vs. MAHANT NATH RAM SHARMA
|
November 3, 2004 |
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SWINDER KAUR Vs. DALBIR KAUR
|
November 17, 2004 |
|
TAHIR Vs. STATE OF HARYANA
|
March 3, 2004 |
|
TANK PARSAD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
July 20, 2004 |
|
TARA CHAND Vs. MUNICIPALITY REWARI
|
December 17, 2004 |
|
TARA SINGH Vs. JEONI KAUR
|
September 25, 2004 |
|
TARLOK SINGH Vs. FINANCIAL COMMISSIONER CO-OPERATION
|
May 25, 2004 |
|
TARSEM LAL Vs. KRISHAN CHANDER
|
September 15, 2004 |
|
TARSEM LAL Vs. STATE OF PUNJAB & OTHERS
|
March 8, 2004 |
|
TEHAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 22, 2004 |
|
TEJ KAUR Vs. DEVINDER KAUR
|
May 19, 2004 |
|
TEJBIR SINGH SIDHU Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
|
February 9, 2004 |
|
TEJWANT KAUR @ TEJWINDER KAUR Vs. STATE OF PUNJAB THROUGH SSP
|
February 26, 2004 |
|
TEKA Vs. RAM PHAL
|
May 5, 2004 |
|
TELU RAM Vs. P.S.E.B.
|
December 17, 2004 |
|
THANESAR MUNICIPALITY Vs. KARAMVIR SINGH
|
January 15, 2004 |
|
THAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 27, 2004 |
|
THE CHIEF ENGINEER, PUBLIC HEALTH, PUNJAB, PATIALA AND ANOTHER Vs. RAMESH KUMAR
|
May 4, 2004 |
|
THE DIRECTOR, DEPARTMENT OF SOCIAL SECURITY AND WOMEN & CHILD DEVELOPMENT PUNJAB, AND ANOTHER Vs. SMT. SHEEDO DEVI AND ANOTHER
|
November 18, 2004 |
|
THE DISTRICT RED CROSS SOCIETY, SIRSA Vs. RADHA KISHAN RAJPAL AND ANOTHER
|
November 5, 2004 |
|
THIRAJ KUMAR Vs. STATE OF PUNJAB
|
August 17, 2004 |
|
TIKKAM LAL BATTA Vs. ASHOK KUMAR
|
November 17, 2004 |
|
TILAK RAJ ANAND Vs. SURINDER KUMAR
|
December 15, 2004 |
|
TIRLOCHAN SINGH Vs. STATE OF PUNJAB
|
October 13, 2004 |
|
TRILOK SINGH Vs. STATE OF PUNJAB
|
July 27, 2004 |
|
U.P. STATE ROAD TRANSPORT CORPN. Vs. RADHA MOHAN MALL
|
September 2, 2004 |
|
UJAGGAR KAUR BAKSHI Vs. STATE OF PUNJAB
|
April 20, 2004 |
|
UMED SINGH Vs. STATE OF HARYANA
|
March 17, 2004 |
|
UNION OF INDIA Vs. PUNJAB STATE COOP. SUPPLY & MARKETING FEDERATION LTD.
|
September 8, 2004 |
|
UNION OF INDIA Vs. SUMAN CONSTRUCTION COMPANY
|
December 7, 2004 |
|
UNION OF INDIA Vs. SHARDA DEVI
|
February 27, 2004 |
|
UNION OF INDIA Vs. KISHAN SINGH
|
May 5, 2004 |
|
UNION OF INDIA Vs. SHASTRI CONSTRUCTION CO.
|
July 1, 2004 |
|
UNION OF INDIA Vs. PRITAM SINGH
|
May 5, 2004 |
|
UNION OF INDIA Vs. DHANNU RAM
|
January 7, 2004 |
|
UNION OF INDIA Vs. TELU RAM RAM CHANDER
|
September 29, 2004 |
|
UNION OF INDIA Vs. GURVINDER SINGH
|
January 12, 2004 |
|
UNION OF INDIA (UOI) Vs. BABA RANGI RAM PVT. LTD.
|
December 14, 2004 |
|
UNION TERRITORY, CHANDIGARH AND OTHERS Vs. THANGAVEL AND OTHERS
|
August 26, 2004 |
|
UNITED ENGINEERS Vs. NIRMAL BHASIN
|
September 14, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. SURINDER
|
July 29, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHARANJIT KAUR
|
August 24, 2004 |
|
UNITED INDIA INSURANCE COMPANY Vs. BALWANT SINGH
|
August 13, 2004 |
|
UNITED PESTICIDES THROUGH ITS DIRECTOR Vs. STATE OF HARYANA
|
August 19, 2004 |
|
UNITED POLYMER INDUSTRIES Vs. STATE OF PUNJAB
|
August 10, 2004 |
|
UNITED RICELAND PVT LTD Vs. STATE OF HARYANA
|
December 17, 2004 |
|
UPKAR SINGH Vs. MUNICIPAL COMMITTEE, SUNAM, DISTRICT SANGRUR
|
September 15, 2004 |
|
URMIL Vs. STATE OF PUNJAB
|
November 23, 2004 |
|
USHA RANI Vs. OM PARKASH SHARMA
|
March 5, 2004 |
|
USHA RANI Vs. STATE OF HARYANA
|
August 5, 2004 |
|
V P SURY Vs. ANIL K MEHRA
|
March 10, 2004 |
|
V.P. DUBEY, IAS (RETIRED) Vs. STATE OF PUNJAB
|
January 8, 2004 |
|
VARINDER CHOUDHARY Vs. P. KUMAR
|
May 24, 2004 |
|
VARINDER JOSHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2004 |
|
VARINDER KUMAR Vs. STATE OF PUNJAB
|
August 4, 2004 |
|
VARINDER KUMAR Vs. STATE OF HARYANA
|
May 19, 2004 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
May 5, 2004 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
March 11, 2004 |
|
VED PARKASH Vs. RATTAN LAL AGGARWAL
|
August 30, 2004 |
|
VED PARKASH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
January 30, 2004 |
|
VED PARKASH SAROGI Vs. ORIENTAL BANK OF COMMERCE
|
November 17, 2004 |
|
VED PRAKASH Vs. BHANA ALIAS JAI BHAGWAN
|
February 24, 2004 |
|
VIDYA NAND Vs. STATE OF HARYANA
|
September 15, 2004 |
|
VIDYA SINGH Vs. LIFE INSURANCE CORPN OF INDIA
|
May 17, 2004 |
|
VIJAY (KHANDANI VAID) Vs. DHARAMPAL AND OTHERS
|
May 13, 2004 |
|
VIJAY KUMAR Vs. MAHESH KUMAR
|
August 2, 2004 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
September 5, 2004 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB AND ORS.
|
October 5, 2004 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
March 24, 2004 |
|
VIJAY KUMAR Vs. SUSHIL KUMAR
|
August 5, 2004 |
|
VIJAY KUMAR DUGGAL Vs. KAMLESH KUMARI
|
April 28, 2004 |
|
VIJAY KUMAR JINDAL Vs. STATE OF PUNJAB
|
January 14, 2004 |
|
VIJAY KUMAR NAYYER Vs. P O, LABOUR COURT, LUDHIYANA
|
October 26, 2004 |
|
VIJAY PAL SINGH Vs. STATE OF HARYANA
|
March 31, 2004 |
|
VIKAS GUPTA Vs. STATE OF PUNJAB
|
February 13, 2004 |
|
VIKRAM DUTT KAPOOR Vs. AMAR KAUR
|
December 4, 2004 |
|
VIKRAM SINGH Vs. STATE OF HARYANA
|
November 3, 2004 |
|
VINAY SIKAND ALIAS WALIA Vs. STATE OF HARYANA
|
February 9, 2004 |
|
VINOD KUMAR Vs. SAT PAL
|
October 27, 2004 |
|
VINOD KUMAR ARORA Vs. SANTOSH KUMARI
|
December 2, 2004 |
|
VINOD PAPER MILLS LTD. Vs. THE MUNICIPAL COMMITTEE, MALERKOTLA
|
October 6, 2004 |
|
VIPAN KUMAR Vs. STATE OF PUNJAB
|
October 26, 2004 |
|
VIRENDER Vs. STATE OF HARYANA
|
February 17, 2004 |
|
VIRENDER KUMAR Vs. STATE OF HARYANA
|
February 25, 2004 |
|
VIRENDER SANDHU Vs. STATE OF HARYANA AND OTHERS
|
October 26, 2004 |
|
VIRENDER SING Vs. HARYANA TOURISM CORPORATION LTD
|
December 16, 2004 |
|
VIRESH SHANDILYA Vs. UNION OF INDIA
|
November 1, 2004 |
|
VIRINDER KUMAR KAKAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2004 |
|
VIRSA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
February 13, 2004 |
|
VISHVJYOTI TRADING LIMITED Vs. STATE OF PUNJAB
|
October 14, 2004 |
|
VISHWA MITTAR Vs. MANOHAR LAL MAKKAR
|
May 26, 2004 |
|
VISHWA NATH Vs. PUNJAB STATE
|
October 6, 2004 |
|
WIMPY INTERNATIONAL LIMITED Vs. STATE OF PUNJAB
|
July 21, 2004 |
|
WINSOME TEXTILES INDUSTRIES LTD. Vs. UNION OF INDIA
|
November 2, 2004 |
|
YAKUB AND OTHERS Vs. STATE OF HARYANA
|
November 16, 2004 |
|
YASH PAL HANDA Vs. SAROJ HANDA
|
August 12, 2004 |
|
YASHBIR GULATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2004 |
|
YASHPAL SINGLA Vs. VIJAY KUMAR
|
April 22, 2004 |
|
YOGESH SHARMA Vs. STATE OF PUNJAB C
|
January 15, 2004 |
|
YOGINDER PAUL SHARMA Vs. ADDITIONAL DIRECTOR
|
April 21, 2004 |
|
YUDHBIR SINGH LAMBA Vs. STATE OF HARYANA
|
October 1, 2004 |
|
ZARINA Vs. STATE OF HARYANA
|
May 28, 2004 |
|
ZILA PARISHAD, GURDASPUR Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
February 11, 2004 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
April 6, 2004 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
October 6, 2004 |
|
ZILE SINGH Vs. OM PARKASH
|
July 13, 2004 |