REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
10008 BHAGWAN SHANTI NATH DIGAMBER JAIN Vs. GAINDI DEVI	October 4, 2002
A.S.I. RAJINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	September 23, 2002
ABDUL GHANI Vs. STATE OF HARYANA	November 27, 2002
ABDUL REHMAN (DECEASED) AND ORS. Vs. JUMMA KHAN AND ORS.	April 30, 2002
ADARSH KUMAR Vs. JUNIOR ENGINEER, OFFICE OF THE LEGAL ASSISTANT	April 12, 2002
AJAI FERTI CHEM (BOMBAY) PVT.LTD. Vs. STATE OF PUNJAB	August 13, 2002
AJAIB SINGH Vs. HARBANS SINGH	July 2, 2002
AJAY FERT. CHEM (BOMBAY) PRIVATE LIMITED Vs. STATE OF HARYANA	May 31, 2002
AJAY KUMAR @ JYOTI Vs. STATE OF PUNJAB	August 20, 2002
AJAY KUMAR SINGHAL Vs. CHANDIGARH HOUSING BOARD	May 22, 2002
AJAY TENT HOUSE Vs. INCOME TAX OFFICER	October 23, 2002
AJIT KUMAR YADAV Vs. STATE OF HARYANA	January 29, 2002
AJIT SINGH Vs. KIRPAL SINGH	October 9, 2002
AJIT SINGH Vs. P O LABOUR COURT	May 7, 2002
AJIT SINGH Vs. CHARAN KAUR	November 6, 2002
AJIT SINGH DHILLON Vs. UNDER SECRETARY TO GOVT. OF INDIA	October 23, 2002
AJIT SINGH WORKMAN MURTHAL BUS STAND, SONEPAT Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK, CAMP COURT, SONEPAT AND ANR.	March 7, 2002
AJMER SINGH Vs. RANJIT KAUR	July 30, 2002
AKHTAR Vs. STATE OF HARYANA	January 11, 2002
AMANDEEP DHALIWAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 9, 2002
AMANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS	August 5, 2002
AMAR NATH Vs. STATE OF HARYANA	October 24, 2002
AMAR NATH Vs. COMMISSIONER OF WEALTH TAX	December 10, 2002
AMAR NATH GOYAL AND ORS. Vs. STATE OF PUNJAB AND ORS.	May 3, 2002
AMAR SINGH Vs. SHASHI BALA	August 5, 2002
AMAR SINGH Vs. DEPUTY COLLECTOR, ADAMPUR WATER SERVICES DIVISION	March 19, 2002
AMARJEET KAUR Vs. STATE OF HARYANA	September 16, 2002
AMARJEET SINGH Vs. STATE OF PUNJAB	January 2, 2002
AMARJIT Vs. STATE OF HARYANA	December 3, 2002
AMARJIT KAUR Vs. KASHMIR SINGH	August 1, 2002
AMARJIT KAUR Vs. SURINDER SINGH	May 7, 2002
AMARJIT KAUR Vs. STATE OF PUNJAB	November 13, 2002
AMARJIT KAUR SODHI AND ORS. Vs. STATE OF PUNJAB AND ORS.	November 25, 2002
AMARJIT SINGH Vs. STATE OF PUNJAB	April 11, 2002
AMARJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND ANOTHER	January 16, 2002
AMARJIT SINGH AND ANOTHER Vs. STATE OF HARYANA	December 18, 2002
AMARJIT SINGH GREWAL & ORS. Vs. STATE OF PUNJAB & ORS.	May 8, 2002
AMI CHAND Vs. PARTAPA	November 12, 2002
AMI CHAND Vs. DEPUTY COLLECTOR, RORI WATER SERVICES DIVISION, SIRSA	August 19, 2002
AMIR CHAND Vs. RAM LAL	November 29, 2002
AMIT Vs. STATE OF HARYANA	April 24, 2002
AMOLOK SINGH Vs. THE PATHANKOT IMPROVEMENT	October 31, 2002
AMRIK SINGH Vs. PUNJAB WAKF BOARD	April 26, 2002
AMRIK SINGH Vs. NIRMAL KUMARI	May 15, 2002
AMRIK SINGH Vs. THE STATE OF PUNJAB	November 20, 2002
AMRIK SINGH Vs. STATE OF PUNJAB	October 9, 2002
AMRIT LAL Vs. MANHAR LAL	September 18, 2002
AMRIT LAL Vs. MUNICIPAL CORPORATION, AMRITSAR	November 22, 2002
AMRITA BHARDWAJ AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	September 6, 2002
ANAND PARKASH MANGAL S/O LATE SIRI RAM ARYA Vs. THE DELHI CLOTH AND GENERAL MILLS CO. LTD. (TEXTILE MARKETING ORGANISATION) AND VINOD KUMAR JAIN S/O MAM CHAND JAIN	November 13, 2002
ANGURI DEVI Vs. MOTI RAM	August 1, 2002
ANIL INDUSTRY Vs. RAM SARUP	May 7, 2002
ANIL KUMAR Vs. ANGURI DEVI	August 19, 2002
ANIL KUMAR Vs. STATE OF PUNJAB AND ANR.	September 26, 2002
ANIL MISHRA ALIAS MUNNA AND ANR. Vs. RAM CHANDER AND ANR.	October 29, 2002
ANIL SHOOR Vs. UNION OF INDIA	May 24, 2002
ANITA Vs. STATE OF PUNJAB	February 19, 2002
ANITA CHAUHAN Vs. STATE OF HARYANA	July 26, 2002
ANJANI SINGLA Vs. KOTKAPURA CO-OP SPINNING MILLS LTD	May 17, 2002
ANKA INDIA LTD Vs. STATE OF HARYANA	September 4, 2002
ANOKH SINGH Vs. STATE OF PUNJAB	May 15, 2002
ANOOP KAUR Vs. ANUP SINGH GREWAL	November 15, 2002
ANOOP SINGH Vs. STATE OF HARYANA	August 12, 2002
ANOOP SINGH SIDHU Vs. UNION OF INDIA AND OTHERS	January 16, 2002
ANUP SINGH Vs. MOHINDER SINGH	September 12, 2002
ANURAG GUPTA Vs. STATE CHANDIGARH	May 2, 2002
ANURAG SHARMA Vs. HARYANA FINANCIAL CORPORATION	August 13, 2002
ARCHNA MANGAL Vs. KAPIL DEV	April 23, 2002
ARJAN SINGH Vs. STATE OF PUNJAB	February 14, 2002
ARJUN SINGH Vs. STATE OF HARYANA	May 17, 2002
ARUN B. DESHPANDE Vs. M/S. VIPIN OIL EXTRACTION (P) LTD. & ANR.	May 6, 2002
ARUN D DESHPANDE Vs. VIPIN OIL EXTRACTION P LTD	May 6, 2002
ARVIND SINGH Vs. STATE OF HARYANA	February 28, 2002
ASHA RANI Vs. STATE OF PUNJAB	October 30, 2002
ASHISH KUMAR S O LATE RATTAM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	May 20, 2002
ASHOK @ KALI AND ANOTHER Vs. STATE OF HARYANA	September 7, 2002
ASHOK ANAND Vs. UNION OF INDIA	August 28, 2002
ASHOK BAJAJ Vs. STATE OF HARYANA	July 27, 2002
ASHOK BANSAL AND ORS. Vs. GURDAS AND ANR.	February 25, 2002
ASHOK KAPUR Vs. PAWAN KUMAR	September 25, 2002
ASHOK KUMAR Vs. STATE OF PUNJAB	January 25, 2002
ASHOK KUMAR Vs. SUKHVARSHA DIWAN	April 30, 2002
ASHOK KUMAR Vs. STATE OF HARYANA	January 7, 2002
ASHOK KUMAR Vs. STATE OF PUNJAB	September 9, 2002
ASHOK KUMAR Vs. STATE OF HARYANA	August 8, 2002
ASHOK KUMAR Vs. DEPUTY COMMISSIONER OF CUSTOMS	September 12, 2002
ASHOK KUMAR AND ANR. Vs. SHRIMATI NIRMAL KANTA	January 7, 2002
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA	October 20, 2002
ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF HARYANA	May 29, 2002
ASHOK LEYLAND FINANCE LTD Vs. RAMESH KUMAR	May 9, 2002
ASHOKA RICE MILLS (P) LTD Vs. UNION OF INDIA & ORS	January 17, 2002
ASHOKA RICE MILLS PVT LIMITED Vs. UNION OF INDIA	February 17, 2002
ASHU MALIK Vs. STATE OF HARYANA	September 5, 2002
ASHWANI KUMAR Vs. STATE OF PUNJAB	November 1, 2002
ASHWANI KUMAR Vs. STATE OF PUNJAB	January 11, 2002
ASHWANI KUMAR Vs. STATE OF PUNJAB	December 3, 2002
ASHWANI KUMAR Vs. STATE OF PUNJAB	May 14, 2002
ASHWANI KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	July 3, 2002
ATMA SINGH Vs. STATE OF PUNJAB	November 13, 2002
ATTAR SINGH Vs. BALWANT SINGH	April 26, 2002
ATTAR SINGH Vs. SURINDER SINGH AND ANR.	April 24, 2002
ATTAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	September 17, 2002
ATUL JAIN Vs. NOHAR CHAND	September 19, 2002
ATUL MEHRA Vs. BANK OF MAHARASHTRA	March 22, 2002
AVINASH KUMARI Vs. PUNJAB STATE AND ORS.	November 22, 2002
AVINDER BIR SINGH Vs. STATE OF PUNJAB	August 29, 2002
AVNEET KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 26, 2002
AVTAR KAUR @ GURMIT KAUR Vs. GURDEV SINGH	August 14, 2002
AVTAR SINGH Vs. ASCHARAJ LAL	April 24, 2002
AVTAR SINGH Vs. BALKAR SINGH	September 12, 2002
AVTAR SINGH Vs. STATE OF PUNJAB	November 27, 2002
B N MALHOTRA Vs. STATE OF HARYANA	October 23, 2002
B R SPINNERS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 23, 2002
B.S. SIROHI Vs. THE FOOD CORPORATION OF INDIA	April 12, 2002
BABA JAGGA SINGH Vs. STATE OF PUNJAB	January 9, 2002
BABA SHUB NATH Vs. STATE OF HARYANA	July 29, 2002
BABITA RANI Vs. STATE OF HARYANA AND ORS.	March 7, 2002
BABLI @ TRILOK CHAND Vs. STATE OF HARYANA	August 7, 2002
BABU RAM AND ORS Vs. PRESIDING OFFICER, LABOUR COURT, U T, CHANDIGARH	October 29, 2002
BABU SINGH Vs. STATE OF PUNJAB	October 30, 2002
BACHAN SINGH Vs. VEER BHAN	December 11, 2002
BACHAN SINGH Vs. DEPUTY SECRETARY	February 11, 2002
BACHH RAJ JAIN Vs. C.R. TRADING CO.	July 3, 2002
BAHADUR SINGH AND ANOTHER Vs. STATE OF PUNJAB	December 18, 2002
BAIJ NATH Vs. SHAIL KUMARI	December 4, 2002
BAJRANG CO-OPERATIVE TRANSPORT SOCIETY LIMITED Vs. STATE OF HARYANA	November 20, 2002
BAKHTAWAR SINGH Vs. GURDIAL SINGH	July 29, 2002
BAL KISHAN Vs. THE MUNICIPAL CORPORATION, FARIDABAD	May 23, 2002
BAL KRISHAN Vs. FOOD CORPORATION OF INDIA AND ORS.	September 13, 2002
BAL MUKAND AGGARWAL Vs. STATE OF PUNJAB	March 7, 2002
BALBIR KAUR Vs. HARINDER KAUR	September 26, 2002
BALBIR SINGH Vs. ANOKH SINGH AND ORS.	November 11, 2002
BALBIR SINGH Vs. STATE OF HARYANA	September 13, 2002
BALBIR SINGH Vs. UNION OF INDIA AND ANOTHER	December 5, 2002
BALBIR SINGH Vs. ANIL KUMAR	November 15, 2002
BALBIR SINGH Vs. STATE OF PUNJAB	October 30, 2002
BALBIR SINGH Vs. STATE OF PUNJAB	August 8, 2002
BALBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	November 28, 2002
BALBIR SINGH CHAUDHARY Vs. HARYANA STATE	October 9, 2002
BALDEV RAJ Vs. STATE OF PUNJAB	May 8, 2002
BALDEV RAJ MEHRA Vs. UNION OF INDIA	August 16, 2002
BALDEV SINGH Vs. THE REGISTRAR, CO	January 4, 2002
BALDEV SINGH Vs. STATE OF HARYANA	April 5, 2002
BALDEV SINGH Vs. STATE OF PUNJAB	October 31, 2002
BALDEV SINGH Vs. STATE OF PUNJAB	June 18, 2002
BALDEV SINGH Vs. DHANNA RAM @ DHANINDER KUMAR	February 5, 2002
BALDEV SINGH Vs. STATE OF PUNJAB	May 17, 2002
BALDEV SINGH (EX. CONSTABLE) Vs. STATE OF PUNJAB AND ORS.	March 20, 2002
BALDEV SPINNERS PVT LTD Vs. STATE OF HARYANA	December 10, 2002
BALIHAR SINGH Vs. PUNJAB UNIVERSITY	May 10, 2002
BALJINDER KAUR AND ORS. Vs. DALAL KAUR	January 3, 2002
BALJINDER SINGH Vs. STATE OF PUNJAB	April 10, 2002
BALJINDER SINGH Vs. STATE OF PUNJAB	August 7, 2002
BALJIT SINGH Vs. STATE OF PUNJAB	August 20, 2002
BALJIT SINGH Vs. STATE OF PUNJAB AND ETC.	May 30, 2002
BALJIT SINGH ALIAS DEEPU Vs. STATE OF PUNJAB	April 12, 2002
BALKAR SINGH @ PHALKI Vs. STATE OF HARYANA	May 15, 2002
BALKISHAN GINDE C/O BAYER INDIA LTD. Vs. STATE OF PUNJAB	October 10, 2002
BALRAJ SINGH Vs. SEWA SINGH	April 8, 2002
BALRAM Vs. HARYANA VIDYUT PRASARN NIGAM LTD.	February 1, 2002
BALWANT KAUR Vs. STATE OF PUNJAB	February 13, 2002
BALWANT SINGH Vs. STATE OF HARYANA	February 6, 2002
BALWANT SINGH Vs. STATE OF PUNJAB	December 18, 2002
BALWANT SINGH Vs. NEKI RAM	August 7, 2002
BALWANT SINGH Vs. STATE OF PUNJAB	January 9, 2002
BALWANT SINGH Vs. OM PRAKASH	May 14, 2002
BALWINDER KAUR Vs. BAWA SINGH	May 6, 2002
BALWINDER SINGH Vs. STATE OF PUNJAB	October 29, 2002
BALWINDER SINGH Vs. STATE OF PUNJAB	May 20, 2002
BALWINDER SINGH Vs. STATE OF PUNJAB	November 27, 2002
BALWINDER SINGH @JOGI AND OTHERS Vs. STATE OF PUNJAB	October 9, 2002
BALWINDER SINGH ALIAS BALJINDER SINGH ALIAS JIJI Vs. STATE OF PUNJAB	February 14, 2002
BALWINDER SINGH SEKHON Vs. STATE OF PUNJAB	June 25, 2002
BALWINDER SINGH, EX-CONSTABLE Vs. STATE OF PUNJAB AND ORS.	December 11, 2002
BANGALORE PESTICIDES LTD Vs. STATE OF PUNJAB	September 25, 2002
BANK OF INDIA Vs. STATE OF PUNJAB	March 27, 2002
BANSA Vs. STATE OF HARYANA	January 17, 2002
BANSI LAL Vs. STATE OF HARYANA	February 21, 2002
BANT SINGH Vs. THE STATE OF PUNJAB	November 13, 2002
BANTA SINGH Vs. STATE OF PUNJAB	September 2, 2002
BANTO DEVI Vs. MAHABIR PARSHAD	October 22, 2002
BANWARI Vs. STATE OF HARYANA	January 3, 2002
BARA MASIH Vs. JAGJIT SINGH	April 9, 2002
BARSALA SINGH Vs. STATE OF PUNJAB	December 10, 2002
BASANT LAL Vs. STATE OF PUNJAB AND ORS.	February 4, 2002
BAWA DASS Vs. PUNJAB NATIONAL BANK AND ANOTHER	May 20, 2002
BAYER INDIA LTD Vs. STATE OF PUNJAB	August 5, 2002
BED1 SONS STEELS AND WIRES Vs. B C BROTHERS	January 22, 2002
BELA SINGH Vs. GURCHARAN SINGH	November 1, 2002
BHAG SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 23, 2002
BHAGTI DEVI Vs. STATE OF HARYANA	May 16, 2002
BHAGWAN DASS Vs. RAMESH CHAND	January 8, 2002
BHAGWAN SINGH Vs. SATNAM SINGH	January 4, 2002
BHAGWAN SINGH Vs. STATE OF HARYANA	March 19, 2002
BHAGWAN SINGH LAMBA Vs. UNION OF INDIA	July 3, 2002
BHAGWANT SINGH Vs. SURESH STEEL INDUSTRIES KOTKAPURA	September 6, 2002
BHAGWAT PARSHAD Vs. HAKIM KHAN	December 4, 2002
BHAGWATI INTERNATIONAL Vs. UNION OF INDIA (UOI)	August 21, 2002
BHAJAN LAL Vs. ROSHAN LAL	February 7, 2002
BHALWINDER SINGH Vs. SUPERINTENDING CANAL OFFICER	September 2, 2002
BHARAT INSECTICIDES LTD. Vs. STATE OF HARYANA	August 9, 2002
BHARAT RICE & GENERAL MILLS, BUDHLADHA Vs. PUNJAB STATE CIVIL SUPPLIES AND OTHERS	January 7, 2002
BHARAT SINGH KAMLESH KUMAR VIJAY SINGH AND CO Vs. STATE OF HARYANA	March 7, 2002
BHARATI MINERALS LIMITED Vs. STATE OF HARYANA	August 7, 2002
BHARPUR SINGH Vs. BALWINDER SINGH	January 29, 2002
BHEERA Vs. STATE OF HARYANA	October 18, 2002
BHIKAN Vs. GRAM PANCHAYAT AND ORS.	May 27, 2002
BHIRA S/O SURAT SINGH Vs. KRISHNA DEVI	April 26, 2002
BHOLA SINGH ALIAS BHOLA Vs. STATE OF HARYANA	January 30, 2002
BHOOP SINGH Vs. STATE OF HARYANA	March 8, 2002
BHUPINDER CHAWLA Vs. HARYANA HOUSING BOARD	February 25, 2002
BHUPINDER SINGH Vs. STATE OF PUNJAB	November 21, 2002
BHUSHAN Vs. STATE OF HARYANA	July 12, 2002
BIDHI CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM	September 12, 2002
BIHARI SINGH AND ORS. Vs. GRAM PANCHAYAT AND ANR.	March 4, 2002
BIJENDER Vs. STATE OF HARYANA	July 31, 2002
BIJENDER Vs. STATE OF HARYANA	September 19, 2002
BIJENDER KUMAR, SUB DIVISIONAL OFFICER, PANCHAYATI RAJ, AMBALA Vs. THE STATE OF HARYANA AND ANOTHER	November 13, 2002
BIKRAMJEET SINGH Vs. RAMESH KUMAR	August 5, 2002
BIKRAMJIT SINGH Vs. CONTROLLER OF ESTATE DUTY	August 13, 2002
BIMLA DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA), PANCHKULA	January 31, 2002
BIR DEVINDER SINGH Vs. STATE OF PUNJAB	February 15, 2002
BISHAN DASS Vs. STATE OF HARYANA	May 17, 2002
BISHAN NARAIN BHARGAVA Vs. MADAN LAL GULATI	December 16, 2002
BRIJ BHUSHAN GUPTA Vs. COMMISSIONER, JALANDHAR DIVISION	December 4, 2002
BRIJ LAL S/O SUNSA RAM Vs. SMT. LAL BAI W/O GULI CHAND NOW DECEASED REPRESENTED THROUGH HER LEGAL HEIR SHRI AMAR SINGH S/O SH. GULI CHAND	December 18, 2002
BUDHA SINGH Vs. STATE OF PUNJAB	July 23, 2002
C.B. GUPTA Vs. STATE OF HARYANA AND ORS.	November 25, 2002
CASTROL INDIA LTD Vs. STATE OF PUNJAB	September 26, 2002
CCE, COMMISSIONERATE-I, CHANDIGARH Vs. PEE JAY APPARELS (P) LTD.	May 7, 2002
CCE, COMMISSIONERATE-I, CHANDIGARH Vs. SURAJ UDYOG	May 13, 2002
CENTRAL BANK OF INDIA Vs. MAHBIR RICE MILLS	September 4, 2002
CENTRAL BUREAU OF INVESTIGATION Vs. BIBI JAGIR KAUR	January 28, 2002
CENTRAL BUREAU OF INVESTIGATION Vs. JASMINDER SINGH	February 7, 2002
CHAMAN LAL Vs. U.T., CHANDIGARH	November 13, 2002
CHAMAN LAL Vs. STATE OF PUNJAB	December 20, 2002
CHAMKAUR SINGH Vs. STATE	February 26, 2002
CHANCHAL SINGH Vs. STATE OF PUNJAB	November 14, 2002
CHAND SINGH Vs. STATE OF HARYANA	March 5, 2002
CHAND SINGH Vs. THE STATE OF HARYANA AND ANOTHER	December 11, 2002
CHANDER Vs. STATE OF HARYANA	April 26, 2002
CHANDER BHAN Vs. PARMESHWARI DEVI	October 23, 2002
CHANDER BHAN Vs. THE STATE OF PUNJAB	November 27, 2002
CHANDER BHAN BAILDAR Vs. ADMINISTATOR, HUDA AND OTHERS	April 1, 2002
CHANDER BHAN MONGIA Vs. THE FOOD CORPORATION OF INDIA AND OTHERS	April 12, 2002
CHANDER PARKASH VERMA Vs. RAJ RANI	February 19, 2002
CHANDER RATRA Vs. STATE OF PUNJAB	November 13, 2002
CHANDER SEKHAR ALIAS BITTO Vs. ISHWAR CHANDER PATHAK	September 17, 2002
CHANGA WEAVING AND HOSIERY FACTORY AND ANR. Vs. SANJIV KUMAR AND ORS.	May 21, 2002
CHANNA RAM @ MAIYA Vs. STATE OF HARYANA	September 12, 2002
CHARAN DASS SHARMA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	November 25, 2002
CHARAN SINGH Vs. STATE OF PUNJAB	September 19, 2002
CHARAN SINGH Vs. STATE OF HARYANA	February 19, 2002
CHARANJIT SINGH Vs. STATE OF PUNJAB	September 4, 2002
CHARANJIT SINGH @ SUKHA @ VEERU @ BHATT Vs. STATE OF PUNJAB	January 11, 2002
CHATTAR SINGH Vs. STATE OF HARYANA	September 19, 2002
CHATTER SINGH Vs. STATE OF HARYANA	February 11, 2002
CHETAN SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	January 8, 2002
CHHAJJU Vs. STATE OF HARYANA	March 18, 2002
CHHAJU RAM Vs. FINANCIAL COMMISSIONER & SECRETARY TO HARYANA GOVT	May 20, 2002
CHHOTA RAM Vs. STATE OF PUNJAB	September 25, 2002
CHHOTE LAL Vs. ANSAL HOUSING AND ESTATE PVT LTD	March 1, 2002
CHHOTO Vs. STATE OF PUNJAB AND OTHERS	May 21, 2002
CHHOTU RAM ALIAS BAKRU @ SURINDER & ORS Vs. STATE OF HARYANA	November 14, 2002
CHICHA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. ADDITIONAL SECRETARY (COOPERATION) AND ORS.	December 19, 2002
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	March 7, 2002
CHIEF CONTROLLER AUDIT, MUNICIPAL CORPORATION, LUDHIANA & ANR. Vs. MALKIAT SINGH AND OTHERS	October 18, 2002
CHIEF ENGINEER, RANJIT SAGAR DAM CONSTRUCTION & ANR. Vs. JARNAIL SINGH & ANR.	November 15, 2002
CHIEF ENGINEER, RANJIT SAGAR DAM CONSTRUCTION & ANR. Vs. KASHMIRI LAL & ANR.	November 15, 2002
CHINTO DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 20, 2002
CHUHAR SINGH Vs. JAGDEEP SINGH	March 11, 2002
CHUNI Vs. TULSI	October 17, 2002
COL. C.S. DHILLON Vs. SECRETARY TO THE GOVT. OF INDIA MINISTRY OF DEFENCE, NEW DELHI	August 8, 2002
COLLECTOR OF CENTRAL EXCISE Vs. ZENITH PAPERS	January 14, 2002
COMMISSIONER OF C. EX. Vs. J.C.T. LIMITED	July 10, 2002
COMMISSIONER OF C. EX. Vs. BHUSHAN ALLOYS AND STEELS LTD.	September 18, 2002
COMMISSIONER OF C. EX. Vs. VENUS INDUS. CORPORATION	October 10, 2002
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. EASTMAN CAST & FORGE LTD.	January 29, 2002
COMMISSIONER OF C. EX., DELHI-II Vs. BHARAT FOAM UDYOG (P) LTD.	March 20, 2002
COMMISSIONER OF C. EX., DELHI-III Vs. S.B. PACKAGING LTD.	May 13, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. KUMAR ENGG. CORPN. AND ANR.	May 3, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. BHIWANI TEXTILE MILLS AND ANR.	May 13, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. SUKHNA PAPER MILLS AND ANR.	May 22, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. AVON CYCLES LTD.	March 19, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. ARUN STEELS	July 29, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. HARCHARAN AND BROS.	May 1, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. GIAN CASTINGS LTD. AND ORS.	July 3, 2002
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. VIMAL ALLOYS (P) LTD.	April 23, 2002
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. L.R. ALLOYS (P) LTD.	February 1, 2002
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. JMP INDUSTRIES	May 15, 2002
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. VINDHYA PIPES & PLASTICS LTD.	April 30, 2002
COMMISSIONER OF GIFT TAX Vs. SATYA NAND MUNJAL	May 16, 2002
COMMISSIONER OF INCOME TAX Vs. LEADER ENGG WORKS	May 7, 2002
COMMISSIONER OF INCOME TAX Vs. PORRITS AND SPENCER A LIMITED	May 9, 2002
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED	April 29, 2002
COMMISSIONER OF INCOME TAX Vs. AKAL CONSTRUCTION AND ENGINEERING CO	April 30, 2002
COMMISSIONER OF INCOME TAX Vs. ARIHANT INDUSTRIES LIMITED	March 8, 2002
COMMISSIONER OF INCOME TAX Vs. NIKKO AUTO LIMITED	March 18, 2002
COMMISSIONER OF INCOME TAX Vs. EXPORT HOUSE	March 18, 2002
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. SHANTI PARSHAD JAIN	February 15, 2002
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED	February 13, 2002
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR SHARMA	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. HARYANA CO OPERATIVE SUGAR MILLS LTD	February 1, 2002
COMMISSIONER OF INCOME TAX Vs. PANIPAT CO OPERATIVE SUGAR MILLS LIMITED	January 11, 2002
COMMISSIONER OF INCOME TAX Vs. COLLECTOR NISHAN SINGH	January 11, 2002
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CABLES INDIA LIMITED	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. SACHDEVA STEEL ROLLING MILLS	January 4, 2002
COMMISSIONER OF INCOME TAX Vs. SOCCER INTERNATIONAL	January 7, 2002
COMMISSIONER OF INCOME TAX Vs. PARKASH LATA GOEL	January 7, 2002
COMMISSIONER OF INCOME TAX Vs. HATINDER KUMAR	January 2, 2002
COMMISSIONER OF INCOME TAX Vs. RAVINDER KUMAR	January 2, 2002
COMMISSIONER OF INCOME TAX Vs. METRO MOTORS	January 2, 2002
COMMISSIONER OF INCOME TAX Vs. KRISHNA TENT HOUSE	January 3, 2002
COMMISSIONER OF INCOME TAX Vs. GURBAX LAL AND COMPANY	January 4, 2002
COMMISSIONER OF INCOME TAX Vs. K S BHATIA	September 16, 2002
COMMISSIONER OF INCOME TAX Vs. VISHAL GUPTA	September 17, 2002
COMMISSIONER OF INCOME TAX Vs. OM PARKASH MUNJAL	May 17, 2002
COMMISSIONER OF INCOME TAX Vs. SAVITA RANI	May 22, 2002
COMMISSIONER OF INCOME TAX Vs. K C GIRDHAR	May 29, 2002
COMMISSIONER OF INCOME TAX Vs. INDERJEET BEDI	May 31, 2002
COMMISSIONER OF INCOME TAX Vs. SUSHILA DEVI JAIN	November 12, 2002
COMMISSIONER OF INCOME TAX Vs. GIRISH MOHAN GANERIWALA	October 22, 2002
COMMISSIONER OF INCOME TAX Vs. KHAITAN ELECTRICALS LTD	November 26, 2002
COMMISSIONER OF INCOME TAX Vs. PORRITTS AND SPENCER ASIA LIMITED	December 21, 2002
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CABLES (INDIA) LTD.	August 1, 2002
COMMISSIONER OF INCOME TAX Vs. RAVAIL SINGH & CO.	January 2, 2002
COMMISSIONER OF INCOME TAX Vs. SACHDEVA & SONS	January 3, 2002
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.	May 31, 2002
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.	May 30, 2002
COMMISSIONER OF INCOME TAX Vs. M P IRON TRADERS	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. PORRITTS AND SPENCER (ASIA) LTD.	February 21, 2002
COMMR. OF C. EX., CHANDIGARH-I Vs. TAKSHILA SPINNERS	May 8, 2002
COMMR. OF C. EX., CHANDIGARH-II Vs. JAGDAMBAY ENGG. & WELDING WORKS	April 30, 2002
CONTROLLER OF ESTATE DUTY Vs. GIRDHARI LAL	January 8, 2002
CONTROLLER OF PRINTING AND STATIONERY Vs. YASH PAL	December 4, 2002
CONVERTAID ENGINEERS PVT. LTD. Vs. STATE OF HARYANA	October 29, 2002
COURT ON ITS OWN MOTION Vs. S.L. SARDANA	September 3, 2002
D.K. CHANDEL Vs. WOCKHARDT LIMITED	May 20, 2002
D.S. BHULLAR Vs. STATE OF PUNJAB	May 3, 2002
DALBIR Vs. STATE OF HARYANA	April 2, 2002
DALBIR KAUR Vs. JAGBIR KAUR AND ORS.	February 25, 2002
DALBIR SINGH Vs. STATE OF HARYANA	December 13, 2002
DALBIR SINGH Vs. STATE OF HARYANA	September 5, 2002
DALIP SINGH Vs. STATE OF PUNJAB AND ORS.	May 14, 2002
DALIP SINGH Vs. STATE OF HARYANA	December 20, 2002
DALJIT KAUR Vs. THE STATE OF PUNJAB	December 16, 2002
DALJIT SINGH AHLUWALIA Vs. UNION OF INDIA	May 31, 2002
DARA Vs. STATE OF PUNJAB	October 9, 2002
DARSHAN KUMAR GUPTA Vs. PUNJAB NATIONAL BANK AND ANR.	October 10, 2002
DARSHAN LAL Vs. STATE OF HARYANA	April 12, 2002
DARSHAN LAL Vs. SATISH STEELS AND ANOTHER	May 20, 2002
DARSHAN SINGH Vs. ASHA DEVI	May 7, 2002
DARSHAN SINGH Vs. JASBIR SINGH	June 11, 2002
DARSHAN SINGH Vs. PUNJAB & SINDH BANK	April 4, 2002
DARSHAN SINGH Vs. SADHA SINGH	January 24, 2002
DARSHAN SINGH SAHOTA Vs. STATE OF PUNJAB	February 19, 2002
DARSHANA DEVI Vs. STATE BANK OF BIKANER AND JAIPUR	May 15, 2002
DARSHNA Vs. MOHAN LAL	September 25, 2002
DASA SINGH Vs. JASMER SINGH	December 13, 2002
DAVINDER KAUR Vs. STATE OF PUNJAB	March 21, 2002
DAVINDER KUMAR ROMANA Vs. SHRAMIK VIDYAPEETH, SIRSA	January 28, 2002
DAVINDER SINGH Vs. CAPTAIN HARJIT SINGH	April 3, 2002
DAYA RAM Vs. STATE OF HARYANA	September 13, 2002
DEEPA Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK	December 20, 2002
DEEPA YADAV Vs. STATE OF HARYANA	May 2, 2002
DEEPAK AGGARWAL Vs. ORIENTAL INSURANCE CO. LTD.	January 23, 2002
DEEPAK KUMAR Vs. STATE OF HARYANA	September 5, 2002
DENA BANK AND ORS. Vs. DEVINDER KUMAR	September 26, 2002
DEPUTY COMMISSIONER OF CUSTOMS Vs. ASHOK KUMAR	April 22, 2002
DESH BANDHU PALLAN Vs. ORIENTAL BANK OF COMMERCE	February 1, 2002
DEV KUMAR Vs. URMIL	May 31, 2002
DEVA DISC AND TILLER, HISSAR Vs. HARYANA FINANCIAL CORPORATION	December 20, 2002
DEVENDER PAL NARANG Vs. STATE OF HARYANA	November 20, 2002
DEVI DASS Vs. OM PARKASH	October 9, 2002
DEVI DAYAL Vs. STATE OF HARYANA	March 6, 2002
DEVI DAYAL SHARMA (D) THROUGH L.RS. Vs. SAINIK SCHOOL SOCIETY	January 17, 2002
DEVI SINGH AND OTHERS Vs. STATE OF HARYANA	May 23, 2002
DEVINDER KUMAR GUPTA Vs. STATE OF HARYANA	May 6, 2002
DEVINDER MOHAN ZAKHMI Vs. AMRITSAR IMPROVEMENT TRUST AMRITSAR	May 9, 2002
DEVINDER SINGH Vs. R S BHATIA	August 2, 2002
DEWA SINGH (EX. SEP. NO. 655092) Vs. UNION OF INDIA	March 11, 2002
DHAN SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 8, 2002
DHANA KHURD TRANSPORT CO-OP. SOCIETY LTD. Vs. STATE OF HARYANA	November 26, 2002
DHANNA SINGH Vs. TEJA SINGH	October 23, 2002
DHANPAT RAI (EX. PTR) Vs. UNION OF INDIA (UOI) AND ORS.	March 18, 2002
DHARAM BIR Vs. MAHABIR	January 11, 2002
DHARAM PAL Vs. STATE OF PUNJAB	May 23, 2002
DHARAM SINGH Vs. STATE OF HARYANA	October 30, 2002
DHARAM SINGH Vs. STATE OF HARYANA	August 28, 2002
DHARAM SINGH Vs. STATE OF HARYANA	October 10, 2002
DHARAMPAL Vs. STATE OF PUNJAB	January 11, 2002
DHARAMPAL CHHABRA Vs. MEHAR CHAND	January 9, 2002
DHARAMVIR Vs. STATE OF PUNJAB	May 17, 2002
DHARAMVIR Vs. STATE OF HARYANA	January 4, 2002
DHARMINDER KUMAR Vs. STATE OF PUNJAB	September 13, 2002
DHARMVIR SINGH Vs. STATE OF PUNJAB	August 21, 2002
DIDAR SINGH Vs. THE JOINT DIRECTOR PANCHAYAT, PUNJAB	November 13, 2002
DIDAR SINGH Vs. STATE OF PUNJAB	October 9, 2002
DIDAR SINGH Vs. JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR	October 9, 2002
DIESEL TUBES INDIA Vs. GURCHARANJIT SINGH AND OTHERS	November 22, 2002
DILBAG RAI Vs. STATE OF HARYANA	December 20, 2002
DILBAG SINGH Vs. STATE OF PUNJAB	August 19, 2002
DILBAG SINGH Vs. HIGH COURT OF PUNJAB & HARYANA	July 3, 2002
DILBAGH SINGH Vs. STATE OF PUNJAB AND OTHERS	August 23, 2002
DILBAGH SINGH Vs. COLLECTOR LAND ACQUISITION, INDUSTRIES DEPARTMENT PUNJAB AND ORS.	March 15, 2002
DILBHAJAN SINGH Vs. STATE OF PUNJAB	September 13, 2002
DINESH KUMAR Vs. STATE OF HARYANA	May 23, 2002
DINESH SINGLA Vs. SUREKHA SINGLA	January 25, 2002
DIWAN SINGH Vs. MAJOR RAM CHANDER	May 21, 2002
DONA RAM Vs. STATE OF PUNJAB	February 4, 2002
DORAHA INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY TO GOVT. OF PUNJAB	September 2, 2002
DOST MOHAMMAD Vs. STATE OF HARYANA	April 24, 2002
DR. (MS.) SUSHMA ARYA Vs. STATE OF HARYANA AND OTHERS	October 10, 2002
DR. AMAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	July 25, 2002
DR. B.C. BANSAL Vs. STATE OF HARYANA	April 30, 2002
DR. BANI SINGH Vs. KURUKSHETRA UNIVERSITY	January 2, 2002
DR. C.L. MARWAHA Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS	April 3, 2002
DR. DHARAMVIR SHARMA Vs. STATE OF HARYANA	December 4, 2002
DR. KHARAK SINGH MANN Vs. STATE OF PUNJAB	October 16, 2002
DR. L.C. ROHELLA AND ANR. Vs. THE STATE OF PUNJAB	July 12, 2002
DR. PAUL S. SANDHU, ALIAS SARABJIT SINGH PAUL SINGH SANDHU, ALIAS SURJIT PAUL SINGH SANDHU ALIAS SARJIT PAUL SINGH SANDHU S/O DOCTOR BHAGAT SINGH THROUGH DR. BHAGAT SINGH SANDHU, FATHER AND GENERAL ATTORNEY Vs. SOM NATH S/O JEEWA RAM LRS (	December 4, 2002
DR. RAJAT MANGLA Vs. STATE OF HARYANA	February 20, 2002
DR. RAM SAMUJH, ASSOCIATE PROFESSOR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH	January 22, 2002
DR. SANJEEV HANDA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND ANR.	February 6, 2002
DR. SARDAR SINGH Vs. STATE OF HARYANA & ANR.	August 13, 2002
DR. SATPAL TANEJA Vs. STATE OF HARYANA	February 14, 2002
DR. SATYENDER SINGH RATHORE Vs. STATE OF HARYANA & ORS	November 12, 2002
DR. SURYA PARKASH Vs. PUNJAB AND HARYANA HIGH COURT	December 25, 2002
DURGA DATT Vs. VIJAY	April 27, 2002
ECONOMICALLY WEAKER SECTION OF SOCIETY HOUSES WELFARE ASSOCIATION Vs. STATE OF PUNJAB	November 29, 2002
EMPLOYEES STATE INSURANCE CORP Vs. ESCORTS JCB LTD	July 17, 2002
EREC ENGG CO Vs. YADUVANSHI ENGG WORKS	November 29, 2002
ESCORTS MAHLE LIMITED Vs. STATE OF PUNJAB AND OTHERS	November 21, 2002
ESQUIRE PROPERTY DEALERS Vs. VED PARKASH SARDANA	March 13, 2002
EX Vs. STATE OF PUNJAB	March 13, 2002
EX Vs. THE STATE OF PUNJAB AND OTHERS	December 11, 2002
EX NAIK BHAG CHAND S/O SH KALI RAM Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE	August 27, 2002
EX SEP NIRVEL SINGH Vs. UNION OF INDIA	July 3, 2002
EX-SEPOY KARAM SINGH Vs. UNION OF INDIA	April 4, 2002
EX. 720080444 LNK. RAM SINGH RAI Vs. UNION OF INDIA (UOI) AND ORS.	September 13, 2002
EX. SEP SUKHWINDER SINGH NO. 3377477 Vs. UNION OF INDIA & ORS.	July 3, 2002
EXECUTIVE ENGINEER PROVINCIAL DIVISION PWD BRANCH PANIPAT Vs. KARAMVIR	November 14, 2002
EXECUTIVE ENGINEER, CONSTRUCTION DIVISION Vs. SATISH BHATIA	July 1, 2002
EXECUTIVE ENGINEER, CONSTRUCTION DIVISION NO. 17, KARNAL Vs. SATISH BHATIA AND ORS.	January 7, 2002
FLOW LINK INDUSTRIES PRIVATE LIMITED Vs. SALES TAX TRIBUNAL HARYANA	July 4, 2002
G L AGGARWAL Vs. NAVNEET INTERNATIONAL	November 28, 2002
G V DEVASAHYAM Vs. STATE OF HARYANA	April 26, 2002
G. GNANA PRAKASH Vs. CANARA BANK AND ANOTHER	July 25, 2002
G.S. PUNIA Vs. PARDEEP AGGARWAL	March 6, 2002
G.S.R. HOTELS LTD. Vs. MUNICIPAL CORPORATION CHANDIGARH	December 20, 2002
GAGAN CHAUHAN Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY, PATIALA AND OTHERS	January 16, 2002
GAJJAN SINGH Vs. STATE OF HARYANA	November 20, 2002
GANESH AGRO SERVICE CENTRE, MOGA Vs. STATE OF PUNJAB	December 20, 2002
GANESH KUMAR Vs. STATE OF HARYANA	September 25, 2002
GANESH MAITY Vs. U.T. CHANDIGARH	December 11, 2002
GANPAT Vs. MANGTU RAM	October 9, 2002
GANPAT RAI Vs. PARSOTAM SINGH	October 23, 2002
GAUTAM SARUP Vs. ANAND SARUP AND OTHERS	March 15, 2002
GEE EMM ENTERPRISES Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	May 3, 2002
GEETA RANI Vs. ORIENTAL BANK OF COMMERCE	January 3, 2002
GEETA RANI ETC. Vs. ORIENTAL BANK OF COMMERCE LTD.	March 1, 2002
GEETA SOOD Vs. REGISTRAR	July 9, 2002
GHANSHAM DASS Vs. STATE OF HARYANA	February 21, 2002
GHOTO Vs. GOPAL SINGH	March 15, 2002
GIAN CHAND Vs. STATE OF HARYANA	March 6, 2002
GIAN CHAND Vs. GANESHI LAL	November 13, 2002
GIAN CHAND Vs. STATE OF HARYANA AND ORS.	June 3, 2002
GIAN INDER SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	November 11, 2002
GIAN KAUR Vs. PSEB AND ANOTHER	January 15, 2002
GIAN PARKASH Vs. STATE OF PUNJAB	November 12, 2002
GIAN SINGH NAIB TEHSILDAR (RETIRED) COLONISATION DEPARTMENT Vs. STATE OF PUNJAB AND ORS.	October 8, 2002
GILTON INDUSTRIES Vs. CHANDIGARH ADMINISTRATION THROUGH THE ADVISOR TO THE ADMINISTRATOR	July 24, 2002
GIRDHARI LAL Vs. SEWA RAM	April 10, 2002
GIRNARI DEVI Vs. GOPAL DASS	October 31, 2002
GLAXO INDIA LTD. AND OTHERS Vs. INDER RAM	February 19, 2002
GOBIND RAM Vs. MURARI LAL	December 18, 2002
GODHA SINGH @ BASANT SINGH Vs. STATE OF HARYANA	February 26, 2002
GOHANA CO OP MKTG CUM PROCESSING SOC LTD Vs. P O LABOUR COURT	May 16, 2002
GOPAL SINGH Vs. STATE OF PUNJAB AND ANR	September 11, 2002
GOVERNMENT OF HARYANA Vs. DR. NARINDER KUMAR GOEL, MEDICAL OFFICER	November 20, 2002
GRAM PANCHAYAT Vs. BUDHA RAM	November 12, 2002
GRAM PANCHAYAT DHANI SILANWALI Vs. UNION OF INDIA	November 13, 2002
GRAM PANCHAYAT LALWAN THROUGH ITS SARPANCH Vs. JOINT DEVELOPMENT COMMISSIONER AND ORS.	August 1, 2002
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF HARYANA	April 23, 2002
GULAB SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	February 21, 2002
GULJARI LAL Vs. KIMMAT RAI	October 9, 2002
GULZAR SINGH Vs. STATE OF PUNJAB	October 30, 2002
GUPTA CONSTRUCTION CO Vs. INCOME TAX OFFICER	October 25, 2002
GURANDITTA MAL Vs. GIAN MITTAR	November 20, 2002
GURBACHAN SINGH Vs. INDER SINGH	July 2, 2002
GURBACHAN SINGH Vs. MOHINDER SINGH	April 15, 2002
GURBAX RAI Vs. STATE OF PUNJAB	December 9, 2002
GURBAX SINGH Vs. JANG SINGH	July 24, 2002
GURBINDER PAL KAUR ALIAS RANA Vs. MAAN SINGH	September 3, 2002
GURBUX SINGH Vs. HARI CHAND JAIN	September 19, 2002
GURCHARAN SINGH Vs. THE STATE OF PUNJAB	November 13, 2002
GURCHARAN SINGH Vs. THE STATE OF PUNJAB	November 15, 2002
GURDARSHAN KAUR Vs. STATE OF PUNJAB	September 25, 2002
GURDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS	January 8, 2002
GURDEEP SINGH Vs. STATE OF HARYANA	November 27, 2002
GURDEEP SINGH Vs. STATE OF PUNJAB	May 21, 2002
GURDEEP SINGH Vs. STATE OF PUNJAB	August 8, 2002
GURDEEP SINGH Vs. STATE OF MAHARASHTRA AND ORS.	July 15, 2002
GURDEEP SINGH Vs. UNION OF INDIA AND OTHERS	October 7, 2002
GURDEV Vs. JAGTAR SINGH	August 1, 2002
GURDEV KAUR Vs. STATE OF HARYANA	November 7, 2002
GURDEV SINGH Vs. SHERJANG SINGH	March 19, 2002
GURDEV SINGH Vs. STATE OF PUNJAB	September 20, 2002
GURDEV SINGH Vs. U.T., CHANDIGARH	December 4, 2002
GURDIAL SARUP Vs. KAUSHALYA KAPUR	November 21, 2002
GURDIAL SINGH Vs. STATE OF PUNJAB	January 17, 2002
GURDIAL SINGH Vs. DIVISIONAL COMMISSIONER, PATIALA DIVISION, PATIALA	December 19, 2002
GURDIAL SINGH Vs. STATE OF PUNJAB	May 28, 2002
GURDIAL SINGH Vs. GURBUX SINGH SATNAM SINGH	July 8, 2002
GURDIAL SINGH Vs. AMRITSAR IMPROVEMENT TRUST	July 29, 2002
GURDIAL SINGH SAINI Vs. STATE OF PUNJAB	April 24, 2002
GURDIP SINGH Vs. THE SECRETARY, STATE AGRI. MARKETING BOARD, UNION TERRITORY, CHANDIGARH	February 11, 2002
GURDIP SINGH Vs. THE STATE OF PUNJAB	October 30, 2002
GURDIT SINGH Vs. JEETO	April 5, 2002
GURERA GAS CYLINDERS PRIVATE LIMITED Vs. STATE OF HARYANA	January 9, 2002
GURINDER SINGH Vs. UNION OF INDIA	April 26, 2002
GURINDER SINGH RAI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	August 29, 2002
GURJEET KAUR Vs. GURINDER PAL SINGH	August 29, 2002
GURLAL SINGH Vs. STATE OF PUNJAB	November 15, 2002
GURMAIL BATWA Vs. ONKAR SINGH	February 4, 2002
GURMAIL SINGH Vs. HARDYAL SINGH	February 26, 2002
GURMAIL SINGH Vs. STATE OF HARYANA AND OTHERS	August 19, 2002
GURMAIL SINGH MAUJI Vs. STATE OF PUNJAB	January 15, 2002
GURMEET SINGH Vs. CONSOLIDATION OFFICER	November 1, 2002
GURMESH BISHNOI Vs. BHAJAN LAL	April 23, 2002
GURMIT SINGH Vs. U T CHANDIGARH	December 4, 2002
GURMUKH SINGH Vs. UNION TERRITORY, CHANDIGARH	November 20, 2002
GURMUKH SINGH Vs. STATE OF HARYANA	August 12, 2002
GURNAM SINGH Vs. STATE OF PUNJAB	December 9, 2002
GURNAM SINGH Vs. IDMA LABORATORIES LTD.	September 19, 2002
GURNAM SINGH, SARPANCH Vs. STATE OF HARYANA AND ORS.	March 19, 2002
GURPARTAP SINGH Vs. PUNJABI UNIVERSITY, PATIALA	November 1, 2002
GURSHARAN KAUR Vs. AJIT SINGH	October 4, 2002
GURSHARAN SINGH SODHI Vs. STATE OF PUNJAB	April 24, 2002
GURU NANAK ENGINEERING WORKS Vs. HARJINDER SINGH	April 22, 2002
GURU NANAK INDUSTRIES Vs. MANMOHAN SINGH KOHLI	September 25, 2002
GURU NANAK PUBLIC SCHOOL (N.T.) EMPLOYEES UNION (REGD.) Vs. SECRETARY LABOUR CHANDIGARH ADMINISTRATION	October 31, 2002
GURWANT SINGH Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.	October 24, 2002
GURWINDER SINGH AND ORS. Vs. BAWA SINGH AND ORS.	February 5, 2002
H.C. RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS	August 22, 2002
H.R. WADHWA Vs. UNION OF INDIA	February 5, 2002
H.S. BIRDI Vs. UNION TERRITORY, CHANDIGARH	August 26, 2002
HAFED Vs. NARANG INDUSTRIES LTD.	July 15, 2002
HAKAM SINGH AND ANOTHER: Vs. THE STATE OF PUNJAB:	December 10, 2002
HAN SINGH Vs. STATE OF HARYANA	February 22, 2002
HANS RAJ Vs. JORA SINGH AND ORS.	April 4, 2002
HARBANS KAUR Vs. YASHPAL PANDIT	February 21, 2002
HARBANS KAUR Vs. SUKHDEV KAUR	November 22, 2002
HARBANS KAUR KAINTH SARPANCH Vs. STATE OF PUNJAB	August 29, 2002
HARBANS LAL Vs. DEV RAJ	August 19, 2002
HARBANS LAL Vs. STATE OF PUNJAB	May 15, 2002
HARBANS SIGH Vs. STATE OF PUNJAB	October 23, 2002
HARBANS SINGH Vs. STATE	November 27, 2002
HARBANS SINGH Vs. JASBIR SINGH	April 9, 2002
HARBANS SINGH Vs. PUNJAB NATIONAL BANK	October 3, 2002
HARBANS SINGH Vs. AMARJIT KAUR	August 2, 2002
HARBANS SINGH Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY AND OTHERS	November 29, 2002
HARBANT SINGH Vs. STATE OF PUNJAB	January 29, 2002
HARBHAJAN SINGH Vs. STATE OF PUNJAB	May 15, 2002
HARBHAJAN SINGH Vs. STATE OF PUNJAB	May 14, 2002
HARCHAND SINGH @ HARCHARAN SINGH Vs. CHARANJIT SINGH	September 30, 2002
HARDAYAL SINGH Vs. STATE OF PUNJAB AND ORS.	August 5, 2002
HARDEEP SINGH ALIAS DEEPA Vs. STATE OF HARYANA	April 4, 2002
HARDEV SINGH @ GURDEV SINGH Vs. STATE OF PUNJAB	November 19, 2002
HARDHIAN SINGH Vs. CHIRANJI LAL	February 14, 2002
HARDIP SINGH AND OTHERS Vs. STATE OF PUNJAB	May 16, 2002
HARDWARI LAL Vs. STATE OF HARYANA	October 16, 2002
HARI NIWAS Vs. STATE OF HARYANA	March 20, 2002
HARI OM AND ANR. Vs. STATE OF HARYANA AND ORS.	September 19, 2002
HARI PARKASH Vs. STATE OF HARYANA	April 1, 2002
HARI SINGH Vs. DALIP SINGH	April 22, 2002
HARI SINGH Vs. STATE OF PUNJAB	July 18, 2002
HARI SINGH Vs. LORD SHIVA	October 23, 2002
HARI SINGH Vs. STATE OF PUNJAB	May 31, 2002
HARI SINGH Vs. KIRAT SINGH SABHARWAL	November 13, 2002
HARI SINGH Vs. STATE BANK OF PATIALA	August 22, 2002
HARI SINGH Vs. SHISH RAM	May 7, 2002
HARIGOPAL SINGH Vs. COMMISSIONER OF INCOME TAX	August 21, 2002
HARINDER MOHAN Vs. PEPSU ROAD TRANSPORT CORPN.	January 17, 2002
HARINDER SINGH GREWAL Vs. STATE OF PUNJAB AND ORS.	February 15, 2002
HARISH SASAN Vs. STATE OF HARYANA	September 24, 2002
HARJI Vs. SMADH BABA VIJAY RAM CHELA MANGAL DASS	October 23, 2002
HARJINDER PAL SINGH Vs. PUNJABI UNIVERSITY	November 16, 2002
HARJIT KAUR Vs. SANT RAM	November 20, 2002
HARJIT SINGH Vs. DAYA RAM SAT NARAIN	December 11, 2002
HARJIT SINGH SON OF LATE SH. TARA SINGH Vs. JAMNA DASS JALAN	December 11, 2002
HARKESH Vs. PARKASH RANI SHARMA	October 23, 2002
HARMAIL SINGH Vs. STATE OF PUNJAB	September 17, 2002
HARMEET KAUR Vs. PARTAP KAUR	March 14, 2002
HARMEET SINGH Vs. STATE OF PUNJAB	January 28, 2002
HARMEL SINGH Vs. MOHAN SINGH	March 22, 2002
HARMESH SINGH Vs. STATE OF PUNJAB	March 8, 2002
HARNAM KAUR Vs. AMARJIT KAUR	May 3, 2002
HARNAM SINGH Vs. MALL SINGH	July 3, 2002
HARNAM SINGH AND ORS. Vs. DOGAR SINGH AND ORS.	January 14, 2002
HARPAL SINGH Vs. STATE OF PUNJAB	November 20, 2002
HARPAL SINGH Vs. MOHINDER SINGH	January 31, 2002
HARPREET SINGH ALIAS HAPPY Vs. STATE OF PUNJAB	March 20, 2002
HARPREET SINGH AND OTHERS Vs. GURPINDER KAUR AND ANOTHER	August 9, 2002
HARSH VARDHAN ARORA Vs. KAVITA ARORA	February 19, 2002
HARVINDER SINGH PROCESS SERVER Vs. STATE OF PUNJAB	September 5, 2002
HARYANA AGRICULTURAL UNIVERSITY AND ANR. Vs. ANIL KUMAR	January 8, 2002
HARYANA BUILDERS LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 8, 2002
HARYANA BUILDERS LIMITED Vs. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.	March 8, 2002
HARYANA FINANCIAL CORPORATION Vs. KULWANT KAUR	February 4, 2002
HARYANA ORGANICS Vs. STATE OF HARYANA	October 22, 2002
HARYANA PETROCHEMICALS LTD. Vs. COMMR. OF C. EX., (ADJ.), NEW DELHI	February 28, 2002
HARYANA STATE Vs. BASTI RAM	January 10, 2002
HARYANA STATE Vs. KISHNI DEVI	September 18, 2002
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. JAGDISH CHAND	July 30, 2002
HARYANA STATE AND ORS. Vs. SATISH KATARIA	April 4, 2002
HARYANA STATE ELECTRICITY BOARD Vs. JASWANT SINGH	September 13, 2002
HARYANA STATE POLLUTION CONTROL BOARD Vs. M/S. GAURAV STONE CRUSHER COMPANY	January 11, 2002
HARYANA STATE THROUGH COLLECTOR, KARNAL Vs. ASHWANI KUMAR	February 1, 2002
HARYANA VIDYUT PARSARAN NIGAM LTD. AND ANOTHER Vs. RAJNISH GARG	March 4, 2002
HAZARA RAM ASSTT. COMMANDANT (RETD.) Vs. UNION OF INDIA AND OTHERS	May 29, 2002
HEAD CONSTABLE NASIR AHMAD Vs. STATE OF HARYANA	September 27, 2002
HERBICIDES INDIA LTD Vs. STATE OF HARYANA	July 12, 2002
HET RAM Vs. SANTO	August 6, 2002
HET RAM Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED	September 5, 2002
HIND SAMACHAR LIMITED, JALANDHAR Vs. XYZ	April 24, 2002
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA	August 8, 2002
HINDUSTAN TIN MANUFACTURING COMPANY Vs. STATE OF HARYANA	January 30, 2002
HIRA LAL Vs. PRESIDING OFFICER AND ANOTHER	October 10, 2002
HIRA LAL GOYAL Vs. SANJEEV GOYAL	March 11, 2002
HISAR CENTRAL COOP. BANK EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA	January 3, 2002
HOSHIARPUR LARGE AND MEDIUM INDUSTRIES ASSOCIATION Vs. STATE OF PUNJAB	March 4, 2002
HOTEL RIDGE VIEW Vs. UNION OF INDIA (UOI) AND ORS.	December 19, 2002
HUKMA Vs. MANGA	February 5, 2002
HUSSAN LAL Vs. STATE OF PUNJAB	January 11, 2002
HYDERABAD CHEMICAL SUPPLY LIMITED Vs. STATE OF HARYANA	August 23, 2002
HYDERABAD INDUSTRIES LIMITED AND ANR. Vs. STATE OF HARYANA AND ANR.	November 22, 2002
INCOME TAX OFFICER Vs. DELHI FRUIT COMPANY	February 4, 2002
INCOME TAX OFFICER Vs. TARAN TARAN STEEL SALES	April 1, 2002
INCOME TAX OFFICER Vs. USHA GUPTA	August 13, 2002
INDER DUTT VIJ Vs. PARAMJIT SINGH	November 21, 2002
INDER PAL DUA Vs. YASH GARG & CO.	March 22, 2002
INDER SINGH Vs. HARYANA STATE ELECTRICITY BOARD	January 28, 2002
INDERJI KAUR ALIAS TARLOCHAN KAUR Vs. MOHINDER SINGH	April 10, 2002
INDERJIT POULTRY FARM Vs. STATE BANK OF PATIALA	December 2, 2002
INDERJIT SINGH Vs. JAGIR SINGH	January 30, 2002
INDERJIT SINGH AND OTHERS Vs. THE FOOD CORPORATION OF INDIA AND OTHERS	May 20, 2002
INDIAN HARDWARE AND FORGINGS Vs. HARYANA STATE ELECTRICITY BOARD, CHANDIGARH	October 24, 2002
INDRAJ AND OTHERS Vs. STATE OF HARYANA	September 18, 2002
INDRAWATI DEVI Vs. STATE OF HARYANA AND ORS.	July 16, 2002
INNOVATIVE TECH-PACK LTD Vs. HIGHER LEVEL SCREENING COMMITTEE	December 11, 2002
INSPECTOR RAM KUMAR Vs. C.B.I.	May 15, 2002
INTERNATIONAL BEST FOODS LIMITED Vs. STATE OF PUNJAB	September 17, 2002
IQBAL SINGH Vs. JASWINDER KAUR AND ORS.	April 26, 2002
ISHWAR DASS Vs. STATE OF HARYANA	August 28, 2002
J C SIKKA Vs. CHIEF SECRETARY TO GOVT OF PUNJAB	March 14, 2002
J S INTERNATIONAL Vs. PICRIC LTD	May 31, 2002
J.N. GAHLAUT AND OTHERS Vs. INDIAN RED CROSS SOCIETY, HARYANA STATE BRANCH AND OTHERS	May 9, 2002
J.N. RAINA Vs. STATE OF HARYANA	November 27, 2002
J.P. GOYAL Vs. THE PUNJAB NATIONAL BANK	February 7, 2002
J.P. SINGLA Vs. THE HARYANA DAIRY DEVELOPMENT COOPERATIVE LTD.	January 9, 2002
JAGAN NATH Vs. STATE OF HARYANA	October 30, 2002
JAGAN NATH Vs. SURAJ BHAN	December 18, 2002
JAGAR SINGH, ASSISTANT SUPDT. (R&R) O/O SUB DIVISIONAL OFFICER, (CIVIL) REWARI, DISTRICT REWARI Vs. STATE OF HARYANA THROUGH ITS SECRETARY, REVENUE DEPARTMENT, HARYANA, CIVIL SECRETARIAT, CHANDIGARH	August 26, 2002
JAGAT SINGH Vs. STATE OF HARYANA AND ORS.	February 4, 2002
JAGBIR SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS	October 10, 2002
JAGDEV SINGH Vs. SARDARNI PREM PARKASH KAUR	February 26, 2002
JAGDEV SINGH AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER	January 29, 2002
JAGDISH Vs. RAM KARAN	October 23, 2002
JAGDISH Vs. JAGAT PAL	August 19, 2002
JAGDISH CHAND GUPTA Vs. RAJINDER PARSHAD	March 20, 2002
JAGDISH PARSHAD Vs. SARWAN KUMAR	March 4, 2002
JAGIR CHAND Vs. STATE OF PUNJAB	August 1, 2002
JAGIR SINGH Vs. JAGWANT SINGH AND ORS.	January 3, 2002
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB	January 6, 2002
JAGJIT SINGH Vs. STATE OF PUNJAB	May 15, 2002
JAGMAN SINGH Vs. STATE OF PUNJAB	July 18, 2002
JAGMOHAN SINGH Vs. STATE OF PUNJAB	October 7, 2002
JAGMOHAN SINGH Vs. STATE OF PUNJAB	November 23, 2002
JAGNANDAN SINGH Vs. STATE OF PUNJAB	August 27, 2002
JAGRAJ SINGH Vs. STATE OF HARYANA	November 27, 2002
JAGROOP SINGH Vs. BORIA KHAN	May 28, 2002
JAGSIR SINGH Vs. TEK CHAND	September 20, 2002
JAGTAR SINGH Vs. STATE OF PUNJAB	July 11, 2002
JAGTAR SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND ORS.	January 8, 2002
JAGTAR SINGH Vs. STATE OF PUNJAB	November 20, 2002
JAI CHAND Vs. STATE OF HARYANA	May 16, 2002
JAI CHAND Vs. SADHU RAM	November 20, 2002
JAI CHAND Vs. DAULAT RAM	October 23, 2002
JAI CHAND SSM Vs. STATE OF HARYANA	September 16, 2002
JAI NARAIN Vs. STATE OF HARYANA	November 13, 2002
JAI NARAIN SHARMA Vs. HARYANA STATE MINOR IRRIGATION AND OTHERS	January 23, 2002
JAI PAL Vs. STATE OF HARYANA	February 14, 2002
JAI PAL Vs. STATE OF HARYANA	January 31, 2002
JAI PAL SINGH Vs. RAM DHAN SAINI AND ANR.	August 28, 2002
JAI PARKASH SINGH Vs. SHARDA PANDEY	November 21, 2002
JAI RAM Vs. STATE OF HARYANA	April 30, 2002
JAI RAM DASS Vs. STATE OF HARYANA	January 22, 2002
JAI SHRI AGRO INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB	October 9, 2002
JAI SINGH Vs. RESHMA	June 26, 2002
JAI SINGH AND ORS. Vs. SMT. BHANTI	April 10, 2002
JAIPAL SINGH Vs. VEDPAL SINGH	June 27, 2002
JAIPAL SINGH Vs. STATE OF HARYANA	September 18, 2002
JAIPAL SINGH Vs. STATE OF HARYANA	July 24, 2002
JAIPAL SINGH SIBIA Vs. ASHWANI KUMAR BANSAL	March 18, 2002
JAIVEER SINGH Vs. STATE OF HARYANA	January 24, 2002
JALANDHAR IMPROVEMENT TRUST Vs. RACHHPAL SINGH AND ORS.	February 25, 2002
JALANDHAR IMPROVEMENT TRUST, JALANDHAR Vs. HARBANS KAUR	July 31, 2002
JAMMU RAM Vs. KAUSHALYA DEVI	May 29, 2002
JANAK RAJ Vs. STATE OF HARYANA	July 19, 2002
JANGIR SINGH Vs. STATE OF PUNJAB	September 23, 2002
JANGIR SINGH AND ANOTHER Vs. STATE OF PUNJAB	October 23, 2002
JARMAL SINGH Vs. STATE OF PUNJAB	March 5, 2002
JARMANJIT SINGH Vs. STATE OF PUNJAB	November 25, 2002
JARNAIL CHAND ALIAS JAILA Vs. STATE OF PUNJAB	November 13, 2002
JARNAIL SINGH Vs. STATE OF PUNJAB	November 13, 2002
JARNAIL SINGH Vs. STATE OF HARYANA	May 29, 2002
JARNAIL SINGH Vs. STATE OF PUNJAB	October 8, 2002
JARNAIL SINGH Vs. SAJJAN SINGH	April 10, 2002
JARNIL SINGH Vs. STATE OF PUNJAB	April 3, 2002
JASBIR KAUR Vs. THE STATE OF PUNJAB	December 4, 2002
JASBIR KAUR Vs. BALBIR SINGH	November 20, 2002
JASBIR SINGH Vs. STATE OF PUNJAB	May 29, 2002
JASBIR SINGH Vs. AJIT SINGH AND ORS.	April 9, 2002
JASBIR SINGH Vs. INDERJIT KAUR	December 11, 2002
JASBIR SINGH PANNU Vs. STATE OF PUNJAB AND ANOTHER	September 26, 2002
JASMANDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB THROUGH SECRETARY, DEPARTMENT OF MEDICAL EDUCATION & RESEARCH, (HEALTH III BRANCH), PUNJAB, CHANDIGARH AND OTHERS	October 29, 2002
JASMER SINGH Vs. STATE OF HARYANA	November 13, 2002
JASPAL SINGH Vs. STATE OF PUNJAB	September 27, 2002
JASPAL SINGH BATRA Vs. SATWINDER KAUR & ORS.	August 9, 2002
JASSO Vs. HARBANS SINGH	April 3, 2002
JASVEER SINGH AND OTHERS Vs. STATE OF PUNJAB	November 21, 2002
JASWANT KAUR Vs. MALKIAT KAUR	September 23, 2002
JASWANT SINGH Vs. AJIT SINGH	April 15, 2002
JASWANT SINGH Vs. STATE OF HARYANA	March 8, 2002
JASWANT SINGH Vs. STATE OF HARYANA AND ANR.	May 6, 2002
JASWANT SINGH Vs. STATE OF HARYANA	April 29, 2002
JASWINDER KAUR Vs. STATE OF PUNJAB	November 1, 2002
JASWINDER SINGH Vs. STATE OF PUNJAB	April 22, 2002
JASWINDER SINGH Vs. KABAL SINGH	March 11, 2002
JASWINDER SINGH ALIAS CHHINDER SINGH Vs. STATE OF PUNJAB	May 9, 2002
JATINDER AMAR, GODOWN ASSISTANT Vs. PUNJAB STATE WARE	November 26, 2002
JATINDER KUMAR GROVER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	October 10, 2002
JATTO BAI Vs. STATE OF PUNJAB	September 27, 2002
JAYA NAND AND ORS. Vs. HINDUSTAN MACHINE TOOLS LTD., PINJORE AND ANR.	January 10, 2002
JEET @ JEET SINGH Vs. STATE OF HARYANA	March 7, 2002
JEET RAM Vs. STATE OF HARYANA	October 8, 2002
JEET SINGH Vs. JASVINDER KAUR	September 27, 2002
JHIRMAL SINGH Vs. STATE OF PUNJAB	September 9, 2002
JIA RAM ALIAS JIA LAL Vs. SHAMBOO RAM	May 15, 2002
JIMMY R JAGTIANI Vs. STATE OF HARYANA	January 3, 2002
JINDER KAUR Vs. SARABJIT SINGH BAJAJ	December 11, 2002
JIT SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB	September 6, 2002
JIT SINGH Vs. STATE OF PUNJAB	March 14, 2002
JIT SINGH Vs. BHAGO	April 8, 2002
JIT SINGH SON OF MIT SINGH Vs. STATE OF PUNJAB AND ORS.	September 4, 2002
JIT SINGH SON OF MIT SINGH Vs. STATE OF PUNJAB	April 9, 2002
JITINDER SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH	July 15, 2002
JOGA SINGH Vs. STATE OF HARYANA	February 20, 2002
JOGINDER CHAWLA Vs. STATE OF PUNJAB	September 7, 2002
JOGINDER KAUR @ GUDDI Vs. STATE OF PUNJAB	May 2, 2002
JOGINDER KAUR ALIAS JOGINDERO Vs. MEHAR SINGH	September 25, 2002
JOGINDER PAUL SHARMA Vs. HARYANA VIDYUT PARSARAN NIGAM LTD. AND OTHERS	January 3, 2002
JOGINDER SINGH Vs. PUNJAB STATE THROUGH DISTRICT COLLECTOR, MANSA	September 13, 2002
JOGINDER SINGH Vs. STATE OF PUNJAB	September 2, 2002
JOGINDER SINGH Vs. SAVITRI	August 28, 2002
JOGINDER SINGH Vs. STATE OF PUNJAB	January 25, 2002
JOGINDER SINGH Vs. MOHINDER SINGH	September 9, 2002
JOGINDER SINGH Vs. KULDIP CHAND	October 29, 2002
JOGINDER SINGH Vs. SUB DIVISIONAL CANAL OFFICER, GHAGGAR WATER SERVICES SUB DIVISION, TOHANA	May 9, 2002
JOGINDER SINGH Vs. STATE OF PUNJAB	October 24, 2002
JOGINDER SINGH Vs. STATE OF HARYANA	March 14, 2002
JOGINDER SINGH Vs. THE STATE OF PUNJAB	September 26, 2002
JOGINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS	September 16, 2002
JOGINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	November 13, 2002
JOGINDER SINGH SAWHNEY Vs. HARBANS LAL	November 18, 2002
JOLLY SINGLA AND OTHERS Vs. STATE OF PUNJAB	December 23, 2002
JORA SINGH Vs. DALIP KAUR	January 15, 2002
K C RANA Vs. STATE OF HARYANA	November 11, 2002
K D CHEM Vs. TAS MED LTD	December 20, 2002
K D SHARMA Vs. RAM KUMAR MAAN	August 5, 2002
K K BAJAJ Vs. STATE OF HARYANA, THROUGH DEPUTY COMMISSIONER/COLLECTOR, DISTRICT FARIDABAD	March 11, 2002
K.B. SHARMA AND ANR. Vs. VIKRAM LOOMBA, DISTRICT ATTORNEY	December 10, 2002
K.D. SEHGAL (ADVOCATE) CHAIRMAN, PUBLIC INTEREST LITIGATION CELL Vs. UNION OF INDIA (UOI)	September 27, 2002
K.K. KATHPALIA Vs. STATE OF HARYANA	May 22, 2002
K.K. SOOD Vs. FOOD CORPORATION OF INDIA	November 18, 2002
K.K. YADAV Vs. SATYA DEVI	November 21, 2002
K.L. AGARWAL Vs. H.S.E.B.	February 4, 2002
K.N.T. NAIR Vs. CHANDIGARH ADMINISTRATION	July 18, 2002
K.S. RAINA Vs. HARYANA FINANCIAL CORPORATION	April 26, 2002
KAARAKA SINGH Vs. STATE OF HARYANA	September 12, 2002
KABUL KHAN Vs. STATE OF PUNJAB	September 26, 2002
KAKA RAM ALIAS KALA RAM Vs. STATE OF HARYANA	July 22, 2002
KALA SINGH ALIAS KALU Vs. STATE OF HARYANA	July 9, 2002
KAMAL KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.	August 20, 2002
KAMAL SATYARTHI Vs. STATE OF HARYANA	May 7, 2002
KAMALJEET SINGH Vs. STATE OF PUNJAB, THROUGH PRINCIPAL SECRETARY TO GOVERNMENT OF PUNJAB, LOCAL GOVERNMENT DEPARTMENT	March 7, 2002
KAMALJEET SINGH Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY TO GOVERNMENT OF PUNJAB, LOCAL GOVERNMENT DEPARTMENT	July 3, 2002
KAMALPREET KAUR Vs. STATE OF PUNJAB AND ANR.	September 13, 2002
KAMLESH Vs. STATE OF HARYANA	May 17, 2002
KAMLESH CHAUDHARY Vs. KANWAR BHAN	October 4, 2002
KAMLESH KUMARI Vs. STATE OF HARYANA	August 7, 2002
KAMLESH RANA Vs. STATE OF PUNJAB	May 3, 2002
KAMLESH RANI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	February 7, 2002
KANSHI RAM SHARMA Vs. UNION OF INDIA	May 30, 2002
KANWAL PARKASH JAI Vs. ESTATE OFFICER	March 15, 2002
KANWAL PARKASH JAIN AND ORS. Vs. THE ESTATE OFFICER, HUDA AND ORS.	March 5, 2002
KANWALJIT KAUR Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF PUNJAB, DEPT OF EDUCATION	July 23, 2002
KANWALJIT SINGH Vs. AMARJIT SINGH	July 23, 2002
KANWALJIT SINGH Vs. UNION TERRITORY, CHANDIGARH	December 20, 2002
KANWALJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION NEW DELHI	January 28, 2002
KANWAR LAL Vs. STATE OF HARYANA	July 19, 2002
KANWAR SINGH, (EX. HAV. NO. 14550669) OF EME Vs. UNION OF INDIA (UOI) AND ORS.	April 26, 2002
KANWAR SURAJ PAL SINGH KUSHWAHA Vs. STATE OF HARYANA	September 23, 2002
KANWARDEEP SINGH Vs. STATE OF WEST BENGAL	March 21, 2002
KARAM CHAND Vs. UNION OF INDIA	May 2, 2002
KARAM SINGH Vs. DANA SINGH	October 7, 2002
KARAM SINGH Vs. STATE OF PUNJAB	May 22, 2002
KARAM SINGH Vs. GURDIAL SINGH	August 8, 2002
KARAM SINGH Vs. NAZIR SINGH	December 11, 2002
KARMJIT KAUR Vs. SUBORDINATE SERVICES SELECTION BOARD, PUNJAB AND OTHERS	July 17, 2002
KARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS	February 20, 2002
KARNAIL SINGH Vs. PIARA SINGH	May 29, 2002
KARNAIL SINGH Vs. MOHINDER KAUR	August 29, 2002
KARNAIL SINGH Vs. UNION OF INDIA	September 13, 2002
KARNAIL SINGH Vs. KULWINDER SINGH	February 18, 2002
KARNAL CO OP SUGAR MILLS LTD Vs. LABOUR COURT ROHTAK HARYANA	November 20, 2002
KARPOORI THAKUR Vs. DEWAN CHAND	September 24, 2002
KARTAR KAUR Vs. SARDUL SINGH AND ORS.	April 2, 2002
KARTAR SINGH Vs. GURMIT SINGH	May 8, 2002
KARTAR SINGH Vs. PATIALA IMPROVEMENT TRUST, PATIALA AND ORS.	February 8, 2002
KARTAR SINGH Vs. THAKUR SINGH AND ORS.	April 3, 2002
KARTAR SINGH Vs. ADDITIONAL SECRETARY COOPERATION PUNJAB AND ORS.	January 15, 2002
KARTAR SINGH AND ANR. Vs. JOINT SECRETARY TO GOVT. OF HARYANA AND ORS.	February 11, 2002
KARTAR SINGH SON OF MANGAL SINGH, Vs. AMAR SINGH SON OF GANGA RAM	November 1, 2002
KARTARA Vs. STATE OF PUNJAB	August 8, 2002
KASHMIR SINGH Vs. GRAM PANCHAYAT	April 22, 2002
KASHMIR SINGH Vs. SUPERINTENDING CANAL OFFICER	October 18, 2002
KASHMIR SINGH Vs. UNION OF INDIA	September 13, 2002
KASHMIR SINGH Vs. SARDUL SINGH	September 20, 2002
KASHMIR SINGH Vs. STATE OF PUNJAB	November 27, 2002
KASHMIR SINGH Vs. MAHLA SINGH	March 13, 2002
KASHMIRI LAL Vs. STATE OF PUNJAB AND OTHERS	October 23, 2002
KATA SINGH Vs. JASWANT SINGH	November 29, 2002
KATAR SINGH Vs. STATE OF PUNJAB AND ANOTHER	January 29, 2002
KAY IRON WORKS PRIVATE LIMITED Vs. STATE OF HARYANA	April 4, 2002
KESAR SINGH Vs. STATE OF HARYANA AND ANR.	August 16, 2002
KEWAL SINGH Vs. STATE OF PUNJAB	September 5, 2002
KEWAL SINGH Vs. STATE OF PUNJAB	August 2, 2002
KHETI SEWA CENTRE Vs. STATE OF PUNJAB	December 20, 2002
KHILLAN Vs. SOCIAL EDUCATION & PANCHAYAT OFFICER	October 22, 2002
KHURANIA AGRO INDIA Vs. STATE OF HARYANA	April 10, 2002
KHUSHI RAM Vs. STATE OF HARYANA	October 31, 2002
KHUSHI RAM Vs. STATE OF HARYANA	August 6, 2002
KIRPAL SINGH AHLUWALIA AND OTHERS Vs. LABOUR INSPECTOR, GRADE-I, KAPURTHALA AND OTHERS	May 6, 2002
KISHAN DASS Vs. UJAGAR SINGH	October 9, 2002
KISHORI LAL Vs. BABU RAM	November 22, 2002
KOMAL TRADING COMPANY Vs. SALES TAX TRIBUNAL HARYANA	August 13, 2002
KOUR SINGH Vs. PARKASH SINGH BHATTI	July 5, 2002
KRISHAN CHAND Vs. RAM LAL	October 9, 2002
KRISHAN CHAND Vs. STATE OF PUNJAB	August 9, 2002
KRISHAN DAS SURESH KUMAR Vs. STATE OF HARYANA	January 25, 2002
KRISHAN JEET SINGH Vs. STATE OF HARYANA	October 3, 2002
KRISHAN KUMAR Vs. STATE OF HARYANA	November 20, 2002
KRISHAN KUMAR Vs. MANISH KUMAR	April 9, 2002
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS	September 23, 2002
KRISHAN LAL Vs. PRESCRIBED AUTHORITY	July 29, 2002
KRISHAN LAL CHOPRA & ORS. Vs. STATE OF HARYANA & ANR.	May 29, 2002
KRISHAN LAL PASRICHA Vs. HOUSING BOARD, HARYANA	May 3, 2002
KRISHAN LAL PASRICHA, DEVELOPMENT OFFICER, LIFE INSURANCE CORPORATION OF INDIA, NEW DELHI Vs. HOUSING BOARD, HARYANA, CHANDIGARH AND ORS.	March 5, 2002
KRISHAN SINGH ARORA Vs. RAJ KANTA	February 13, 2002
KRISHNA (SMT ) Vs. STATE OF PUNJAB	August 25, 2002
KRISHNA RANI Vs. RAM KISHAN	August 6, 2002
KULBIR SINGH Vs. FOOD CORPORATION OF INDIA	September 27, 2002
KULBIRA ALIAS KULBIR SINGH & ORS. Vs. STATE OF PUNJAB	August 8, 2002
KULDEEP KUMAR Vs. STATE OF HARYANA	April 3, 2002
KULDEEP RAJ Vs. STATE OF PUNJAB	January 8, 2002
KULDEEP SINGH Vs. STATE OF HARYANA	July 12, 2002
KULDEEP SINGH Vs. STATE OF HARYANA	November 22, 2002
KULDEEP SINGH Vs. STATE OF HARYANA AND ORS.	October 24, 2002
KULDIP ALIAS BHOLI & ORS. Vs. MANJU BALA AND OTHERS	July 11, 2002
KULDIP KAUR Vs. UNION OF INDIA (UOI), MINISTRY OF DEFENCE AND ORS.	November 26, 2002
KULDIP RAI Vs. STATE OF PUNJAB	April 8, 2002
KULDIP RAJ Vs. THE STATE OF PUNJAB	December 20, 2002
KULDIP SINGH Vs. SURINDER KAUR	July 11, 2002
KULDIP SINGH SON OF SHRI GURDEV SINGH Vs. STATE OF PUNJAB	September 30, 2002
KULJIT SINGH Vs. JASBIR SINGH	September 19, 2002
KULJIT SINGH Vs. STATE OF PUNJAB	January 4, 2002
KULWANT KAUR Vs. STATE OF PUNJAB	May 10, 2002
KULWANT RAI Vs. DES RAJ	July 2, 2002
KULWANT SINGH Vs. STATE OF PUNJAB	July 31, 2002
KULWANT SINGH Vs. STATE OF PUNJAB	October 16, 2002
KULWANT SINGH Vs. THE STATE OF PUNJAB ETC.	August 13, 2002
KULWANT SINGH Vs. MAKHAN SINGH	November 27, 2002
KULWANT SINGH Vs. SURJIT KAUR	March 8, 2002
KULWANT SINGH Vs. GURCHARAN SINGH	April 22, 2002
KULWANT SINGH Vs. STATE OF PUNJAB	February 20, 2002
KULWANT SINGH ALIAS BILLU Vs. STATE OF PUNJAB	February 22, 2002
KULWANT SINGH AND ORS. Vs. KARTAR KAUR AND ORS.	January 10, 2002
KULWINDER Vs. ASHA RANI	February 13, 2002
KULWINDER KAUR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	January 28, 2002
KULWINDER SINGH Vs. STATE OF PUNJAB	May 13, 2002
KUMAR BUILDERS, BATHINDA Vs. THE UNION OF INDIA (UOI) AND ORS.	March 22, 2002
KUNDAN LAL & OTHERS Vs. STATE OF HARYANA & ANOTHER	January 24, 2002
L I C OF INDIA Vs. AMAR PREET KAUR	February 7, 2002
LABH SINGH Vs. STATE OF PUNJAB	October 30, 2002
LABOUR BUREAU EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION TERRITORY OF CHANDIGARH	July 25, 2002
LACHHMAN SINGH Vs. MOHINDER SINGH AND ORS.	May 3, 2002
LACHHMAN SINGH Vs. MOHINDER SINGH	March 5, 2002
LAJPAT LOK SEVA SAMTI HOSHIARPUR Vs. VIJAY SOOD	July 30, 2002
LAJWANTI Vs. FINANCIAL COMMISSIONER HARYANA	November 20, 2002
LAJWANTI Vs. SUMAN LATA	May 6, 2002
LAJWANTI WIDOW OF SHRI BABU RAM Vs. STATE OF PUNJAB AND OTHERS	April 9, 2002
LAKHA SINGH Vs. BACHNI	May 20, 2002
LAKHA SINGH Vs. THE STATE OF PUNJAB	November 27, 2002
LAKHAN LAL Vs. STATE OF HARYANA	October 3, 2002
LAKHBIR SINGH SEHMEE Vs. STATE OF PUNJAB	April 30, 2002
LAKHWINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.	March 21, 2002
LAKSHMI CHAND Vs. BASANTI ALIAS KAILASH	July 22, 2002
LAL CHAND Vs. SUNITA RANI	July 22, 2002
LAL CHAND Vs. KASHMIRI LAL	January 18, 2002
LAL CHAND DALAL Vs. STATE OF HARYANA AND ORS.	December 11, 2002
LAL CHAND KATIA Vs. PUNJAB FINANCIAL CORPORATION	February 8, 2002
LAL SINGH Vs. STATE OF HARYANA	February 26, 2002
LAL SINGH Vs. JASWANT SINGH	July 18, 2002
LAL SINGH Vs. STATE OF HARYANA	August 19, 2002
LAL SINGH Vs. MUNICIPALITY ADAMPUR	October 9, 2002
LALIT KUMAR Vs. STATE OF HARYANA	April 23, 2002
LASHMI CHAND Vs. TARA CHAND	July 22, 2002
LAXMI DEVI Vs. KISHAN LAL	December 11, 2002
LAXMI NARAIN Vs. R.N. PRASHER	April 12, 2002
LEELA RAM Vs. STATE OF PUNJAB	July 19, 2002
LEKH RAJ Vs. KARNAL IMPROVEMENT TRUST	October 22, 2002
LEKH RAM Vs. UNION OF INDIA	November 18, 2002
LOKENDER KOTHARI Vs. PROHIBITION EXCISE & TAXATION COMM.- CUM- REVISIONAL PROHIBITION EXCISE & TAXATION COMM.- CUM- REVISIONAL	July 30, 2002
LT. COL. A.S. RIAR Vs. UNION OF INDIA AND ANOTHER	July 29, 2002
LT. COL. I.S. SABHARWAL Vs. UNION OF INDIA	January 18, 2002
LTD. COL. P.K. HAZRA (DIED) AMC COMMAND HOSPITAL, WESTERN COMMAND, CHANDIGARH Vs. GOVERNMENT OF INDIA	July 5, 2002
M M CHABRA DIRECTOR SUNBEAM OVESEAS LTD Vs. HARDEV SINGH	May 23, 2002
M.G. DUTTA Vs. MAYA DEVI	March 15, 2002
M.L. KALRA Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED CHANDIGARH	August 22, 2002
M.M. BHARDWAJ AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	July 8, 2002
M.M. DHONCHAK AND ANR. Vs. STATE OF HARYANA AND ANR.	February 25, 2002
M.R. AGNIHOTRI Vs. CENTRAL BUREAU OF INVESTIGATION	November 14, 2002
M.R. SINGLA AND ORS. Vs. THE STATE OF HARYANA AND ORS.	November 26, 2002
M/S ELOFIC INDUSTRIES (INDIA) Vs. THE PRESIDING OFFICER, LABOUR COURT, FARIDABAD	January 9, 2002
M/S JAGDISH RAJ & BROS Vs. JAGDISH RAJ	October 7, 2002
M/S MELODY HOUSE AGENCIES Vs. U.T. ADMINISTRATION, CHANDIGARH	August 7, 2002
M/S. GEE EMM ENTERPRISES Vs. PUNJAB STATE ELECTRICITY BOARD	May 3, 2002
M/S. MODERN COLD STORAGE Vs. STATE OF HARYANA	February 25, 2002
MADAN GOPAL Vs. MUNICIPAL COMMITTEE/MUNICIPALITY	August 8, 2002
MADAN LAL Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB	September 20, 2002
MADAN LAL Vs. STATE OF PUNJAB	May 16, 2002
MADAN LAL Vs. RANG LAL	February 6, 2002
MADAN LAL Vs. STATE OF PUNJAB AND OTHERS	October 9, 2002
MADAN LAL Vs. SUMAN	April 10, 2002
MADHU KALRA Vs. LAVLEEN KUMAR	November 12, 2002
MADHU-SUDAN Vs. PRESIDING OFFICER LABOUR COURT	September 23, 2002
MAHA SINGH Vs. BAKHTAWARI	August 29, 2002
MAHABIR SINGH, SECRETARY, THE RAJPURA COOPERATIVE CREDIT AND SERVICE SOCIETY LTDS. Vs. STATE OF HARYANA AND ORS.	April 12, 2002
MAHABIR VEGETABLE OIL P LTD Vs. STATE OF HARYANA	February 1, 2002
MAHALUXMI BEEJ BHANDAR Vs. STATE OF HARYANA	January 11, 2002
MAHAN SINGH Vs. BHAKHRA BEAS MANAGEMENT BOARD	November 21, 2002
MAHANT RAM Vs. NANKOO RAM`	May 3, 2002
MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM Vs. STATE OF HARYANA	October 29, 2002
MAHARSHI DAYANAND UNIVERSITY AND ORS. Vs. GITANJALI SHARMA AND ORS.	January 22, 2002
MAHENDER Vs. STATE OF HARYANA	November 23, 2002
MAHENDER SINGH KADIAN Vs. STATE OF HARYANA	May 28, 2002
MAJ. S.S. GURAYA (RETD.) Vs. CHIEF CONTROLLER OF DEFENCE ACCOUNTS (PENSIONS), ALLAHABAD AND ANOTHER	July 3, 2002
MAJOR GENERAL Y.K. YADAV Vs. UNION OF INDIA	March 25, 2002
MAJOR SINGH Vs. STATE OF HARYANA	August 27, 2002
MAJOR SINGH ALIAS MAJOR SINGH Vs. MULAGAR SINGH	January 23, 2002
MAJOR SINGH AND ANOTHER Vs. STATE OF PUNJAB	December 20, 2002
MAJOR SINGH GILL Vs. UNION OF INDIA	March 14, 2002
MALKIAT SINGH Vs. SMT. DARSHAN KAUR	July 12, 2002
MALKIAT SINGH Vs. DARSHAN KAUR	December 12, 2002
MALKIAT SINGH Vs. TARA SINGH	December 2, 2002
MALWA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.	July 31, 2002
MALWINDER KAUR Vs. DEVINDER PAL SINGH	November 13, 2002
MAM RAJ Vs. SURESH CHAND	November 13, 2002
MAMTA Vs. STATE OF HARYANA	April 26, 2002
MAN SINGH Vs. STATE OF PUNJAB	April 26, 2002
MANAGEMENT OF M/S BATA SHOE STORE SADAR BAZAR KAPURTHALA Vs. STATE OF PUNJAB AND OTHERS	August 8, 2002
MANAGING COMMITTEE, THE DACHAR COOPERATIVE CREDIT AND SERVICES SOCIETY LIMITED, DACHAR AND ANR. Vs. STATE OF HARYANA AND ORS.	January 9, 2002
MANDEEP SINGH Vs. STATE OF HARYANA	May 24, 2002
MANGAL SAIN Vs. JIWAN DASS	December 10, 2002
MANGAL SINGH Vs. STATE OF PUNJAB	September 10, 2002
MANGAT RAM Vs. RAMESH CHANDER	November 29, 2002
MANGAT RAM Vs. PRABHU DAYAL	January 22, 2002
MANGAT RAM RAJ KUMAR Vs. GURDIT SINGH JAGRUP SINGH	February 4, 2002
MANGE RAM Vs. PRESIDING OFFICER LABOUR COURT	November 25, 2002
MANI RAJ Vs. FIRM RADHA KRISHAN	October 9, 2002
MANI RAM Vs. A.C. IST GRADE, SIRSA	July 22, 2002
MANI RAM Vs. STATE OF HARYANA	May 6, 2002
MANJIT KAUR Vs. AVTAR SINGH	February 1, 2002
MANJIT KAUR Vs. F.C.I. AND OTHERS	April 3, 2002
MANJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD ETC.	February 7, 2002
MANJIT SALES CORPORATION Vs. STATE OF PUNJAB AND ORS.	April 4, 2002
MANJIT SINGH ALIAS BITU Vs. STATE OF PUNJAB	January 22, 2002
MANJIT SINGH GULIANI Vs. STATE OF PUNJAB	February 1, 2002
MANJIT SINGH KAHLON Vs. STATE OF PUNJAB AND ORS.	September 25, 2002
MANJIT WALIA Vs. STATE OF PUNJAB	July 31, 2002
MANJU DEVI AND ORS. Vs. GOPAL COPY WALE AND ORS.	March 5, 2002
MANJULA SAGAR Vs. WAZIR CHAND SHARMA	April 29, 2002
MANMOHAN SHARMA Vs. SWARAN KAUR	September 13, 2002
MANMOHAN SINGH Vs. ANEETA PREET	October 4, 2002
MANMOHAN SINGH Vs. BADAL SINGH	January 3, 2002
MANMOHAN SINGH Vs. MILKHI RAM	August 19, 2002
MANMOHINI JINDAL Vs. TARSEM CHAND JINDAL	September 7, 2002
MANN SINGH Vs. STATE OF HARYANA	November 20, 2002
MANOJ Vs. STATE	December 20, 2002
MANOJ KUMAR Vs. HARYANA STATE ELECTRICITY BOARD AND ANR.	October 9, 2002
MANOJ KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	May 24, 2002
MANSA COOP. SPINNING MILLS AND ANR. Vs. S.K. SINGLA AND ORS.	July 19, 2002
MANSA RAM Vs. SITA DEVI	February 13, 2002
MARTIN AND HARRIS LABORATORIES LTD Vs. UNION OF INDIA	April 27, 2002
MASTER SAURABH DAHIYA Vs. CHANDIGARH ADMINISTRATION AND ORS.	July 24, 2002
MATA SUDARSHAN TILAK RAJ DHAWAN EDUCATION TRUST Vs. STATE OF HARYANA	January 7, 2002
MATHURA DASS SETIA Vs. STATE OF PUNJAB	April 29, 2002
MAUJI RAM Vs. STATE OF HARYANA	September 25, 2002
MAYA DEVI Vs. STATE OF HARYANA	July 10, 2002
MAYA SINGH Vs. STATE OF HARYANA	September 3, 2002
MCDONALDS CORPORATION Vs. MACGILZ FAST FOOD	October 24, 2002
MEENA KUMARI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 27, 2002
MEERA SINHA Vs. SH. MEHAR SINGH @ MEHAR CHAND	November 29, 2002
MEGHA RAM Vs. MADAN LAL	July 1, 2002
MEHAR CHAND Vs. B.B.M.B.	February 6, 2002
MEHNGA SINGH Vs. STATE OF PUNJAB	February 13, 2002
MEHOOB Vs. STATE OF PUNJAB	September 11, 2002
MEWA SINGH Vs. STATE OF PUNJAB	September 27, 2002
MILKHI RAM YOG RAJ Vs. TARSEM LAL	November 27, 2002
MINAKSHI SAINI AND ORS. Vs. GURCHARAN SINGH BHARMRA AND ORS.	February 13, 2002
MIR SINGH AND ORS. Vs. SAJJAN SINGH AND ORS.	February 13, 2002
MISS PURNIMA GOEL Vs. NATIONAL INSURANCE COMPANY LIMITED	April 22, 2002
MITHLESH KUMARI Vs. STATE OF PUNJAB	September 2, 2002
MITHU SINGH Vs. STATE OF PUNJAB	November 15, 2002
MODGILL HOSIERY EXPORT PRIVATE LTD Vs. STATE OF PUNJAB	September 5, 2002
MOHAN Vs. REGIONAL POVIDENT FUND COMMR	April 2, 2002
MOHAN Vs. STATE OF PUNJAB	November 13, 2002
MOHAN KHAD STORE, AMRITSAR Vs. STATE OF PUNJAB	April 1, 2002
MOHAN LAL Vs. JAGAN NATH	October 16, 2002
MOHAN LAL Vs. STATE OF PUNJAB	April 24, 2002
MOHAN LAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.	April 22, 2002
MOHAN LAL BAGHLA Vs. STATE OF PUNJAB	May 3, 2002
MOHAN LAL EX-LIQ... SOCIETY LTD Vs. JAMIATPURA CO-OP. JOINT FRAMING SOCIETY LTD	July 4, 2002
MOHAN SINGH Vs. JASWINDER SINGH MANGAT	January 4, 2002
MOHAN SINGH Vs. INCOME TAX OFFICER	October 16, 2002
MOHAN SINGH (DECEASED) THROUGH LRS Vs. KARTAR SINGH (DECEASED) THROUGH LRS	February 8, 2002
MOHAR PAL Vs. SMT. SUNEHRA AND ORS.	February 28, 2002
MOHD. IQBAL Vs. THE STATE OF PUNJAB	August 8, 2002
MOHINDER Vs. STATE OF HARYANA	September 30, 2002
MOHINDER KUMAR Vs. STATE OF PUNJAB	September 25, 2002
MOHINDER LAL Vs. STATE OF HARYANA	September 20, 2002
MOHINDER LAL Vs. UNION OF INDIA AND OTHERS	April 24, 2002
MOHINDER LAL PURI Vs. THE STATE OF PUNJAB AND ORS.	February 4, 2002
MOHINDER PAL SINGH Vs. PUNJAB AND SIND BANK, AMBALA CANTT	April 3, 2002
MOHINDER SINGH Vs. STATE OF HARYANA	January 7, 2002
MOHINDER SINGH Vs. STATE OF HARYANA	October 23, 2002
MOHINDER SINGH Vs. PUNJAB STATE	October 16, 2002
MOHINDER SINGH Vs. RAGHU NATH	February 4, 2002
MOHINDER SINGH Vs. PIARA SINGH	July 2, 2002
MOHINDER SINGH Vs. STATE OF HARYANA	November 27, 2002
MOHINDER SINGH & SONS Vs. CHAWA COMMISSION SHOP	February 18, 2002
MOHINDER SINGH SIHOTA Vs. STATE OF PUNJAB	July 19, 2002
MONICA CHRISTY CHIKWA Vs. STATE OF PUNJAB	April 24, 2002
MOTI RAM MITTAL Vs. HARNAM SINGH BALI	October 23, 2002
MRS. ACHLA MALIK Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS	November 22, 2002
MRS. ANURADHA ALIAS RENU SYAL Vs. SAT PAL SINGH AND ORS.	October 23, 2002
MRS. DAYA WATI Vs. STATE OF HARYANA	July 23, 2002
MRS. SHOBHA CHAUDHARY Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS	January 3, 2002
MS. NITTI AND ANR. Vs. DENTAL COUNCIL OF INDIA AND ORS.	July 10, 2002
MS. S. PRABHA GULATI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA	January 28, 2002
MS. SHALU KAKKAR Vs. UNIVERSITY GRANTS COMMISSION AND ANOTHER	November 25, 2002
MUKANDA Vs. KURA RAM	November 22, 2002
MUKESH Vs. STATE OF HARYANA	May 13, 2002
MUKHTIAR SINGH Vs. STATE OF PUNJAB	July 12, 2002
MULKH RAJ, SUPERINTENDENT GRADE Vs. STATE OF PUNJAB THROUGH THE CHIEF ELECTORAL OFFICER	September 2, 2002
MUNICIPAL COMMITTEE Vs. SHANTI DEVI	September 19, 2002
MUNICIPAL COMMITTEE Vs. GURMAIL KAUR	February 25, 2002
MUNICIPAL COMMITTEE RANIA Vs. SUKHDEV SINGH	April 23, 2002
MUNICIPAL COMMITTEE, PATIALA Vs. KRISHAN KUMAR BANSAL	February 21, 2002
MUNNI Vs. STATE OF HARYANA	March 8, 2002
MURTI SHRI RAGHUNATH JI MAHARAJ Vs. BAKSHI DWARKA NATH	December 4, 2002
N.S. CHAUHAN AND ANR. Vs. P.S.E.B THROUGH ITS SECRETARY AND ORS.	November 1, 2002
NACHHATTAR SINGH Vs. STATE OF PUNJAB	May 28, 2002
NACHHATTAR SINGH Vs. STATE OF PUNJAB	October 22, 2002
NACHHATTAR SINGH Vs. STATE OF PUNJAB	August 13, 2002
NACHHATTAR SINGH Vs. STATE OF PUNJAB	November 13, 2002
NAFE SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	April 23, 2002
NAGAR MAL Vs. RAM SARAN	April 26, 2002
NAGINDER SINGH RANA Vs. STATE OF PUNJAB	May 6, 2002
NAGRA KHAD STORES Vs. STATE OF PUNJAB	January 25, 2002
NAND KISHORE Vs. RAM DEV AND ORS.	March 22, 2002
NARAIN SINGH Vs. STATE OF PUNJAB	February 14, 2002
NARDEEP KUMAR MAHESHWARI Vs. INDIAN OIL CORPORATION AND ORS.	March 1, 2002
NARENDER ALIAS PANDHRI Vs. STATE OF HARYANA	May 4, 2002
NARENDER SINGH Vs. STATE OF HARYANA	July 17, 2002
NARESH @ NATWAR Vs. STATE OF HARYANA	August 21, 2002
NARESH BATRA Vs. STATE U.T. CHANDIGARH	October 24, 2002
NARESH KUMAR Vs. STATE OF HARYANA	January 24, 2002
NARESH KUMAR Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD.	January 3, 2002
NARESH KUMAR GOEL Vs. RAJINDER PAUL SHARMA	April 2, 2002
NARESH KUMARI Vs. AJMER SINGH	October 29, 2002
NARINDER KAUR Vs. NAGINA SINGH	August 19, 2002
NARINDER KUMAR Vs. KULDEEP SINGH	September 6, 2002
NARINDER MOHAN ARYA Vs. THE UNITED INDIA INSURANCE COMPANY LTD.	January 11, 2002
NARINDER SINGH Vs. THE FOOD CORPORATION OF INDIA	April 9, 2002
NARULA TRADERS Vs. COMMISSIONER OF INCOME TAX	April 22, 2002
NATHI Vs. BALIHAR SINGH AND ORS.	January 28, 2002
NATHU RAM Vs. RAM PARTAP	March 28, 2002
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI	March 4, 2002
NATIONAL INSURANCE CO. BRANCH OFFICE, MANDI DABWALI, DISTT. SIRSA Vs. TULA RAM	November 8, 2002
NATIONAL INSURANCE COMPANY Vs. MEGLA	August 21, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. NEBH RAJ	April 26, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. HARI SINGH	April 22, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. TULA RAM	October 8, 2002
NATIONAL PRODUCTIVITY COUNCIL Vs. RAJ KUMAR SONI	March 21, 2002
NATIONAL TEXTILE CORPORATION LTD Vs. HANSA SINGH S/O KARAM SINGH	December 3, 2002
NAVDEEP KAUR Vs. DILRAJ SINGH	May 27, 2002
NAVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS	May 17, 2002
NAWAB KHAN Vs. STATE OF PUNJAB	January 9, 2002
NAYJOT KAUR Vs. BALWINDER SINGH	May 24, 2002
NEETI RAJAN SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 9, 2002
NESAR MOHAMMAD Vs. STATE OF PUNJAB	January 7, 2002
NEW INDIA ASSURANCE COMPANY LIMITED, THROUGH ITS REGIONAL MANAGER Vs. BIMLESH	October 1, 2002
NEWS TELEVISION INDIA LTD. Vs. WORLD VISION	April 2, 2002
NIHAL SINGH Vs. STATE OF PUNJAB	August 28, 2002
NIHAL SINGH Vs. STATE OF PUNJAB	November 20, 2002
NIRANJAN SINGH Vs. STATE OF PUNJAB	December 13, 2002
NIRMAL KAUR Vs. INDIAN RED CROSS SOCIETY PUNJAB AND OTHERS	May 23, 2002
NIRMAL KUMAR Vs. STATE OF HARYANA	March 13, 2002
NIRMAL SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 30, 2002
NIRMAL SINGH Vs. STATE OF PUNJAB	April 3, 2002
NIRMAL SINGH Vs. STATE OF PUNJAB	January 3, 2002
NIRMAL SINGH Vs. STATE OF PUNJAB	January 30, 2002
NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB	June 25, 2002
NIRMALA Vs. STATE OF HARYANA	April 24, 2002
NISSAR MOHAMMAD Vs. STATE OF PUNJAB	May 28, 2002
NITYA NAND CHOUDHARY Vs. KURUKSHETRA UNIVERSITY	February 5, 2002
NORTHERN MINERAL LIMITED AND ANOTHER Vs. UNION OF INDIA	November 5, 2002
OM BAHADUR Vs. STATE OF HARYANA AND ANR.	October 25, 2002
OM KUMAR LAMBA Vs. STATE OF HARYANA	March 21, 2002
OM PARKASH Vs. STATE OF PUNJAB	November 25, 2002
OM PARKASH Vs. STATE OF PUNJAB	July 22, 2002
OM PARKASH Vs. STATE OF HARYANA	January 24, 2002
OM PARKASH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD	August 28, 2002
OM PARKASH Vs. UCO BANK	April 22, 2002
OM PARKASH Vs. STATE OF HARYANA	October 10, 2002
OM PARKASH Vs. INDRAWATI	April 4, 2002
OM PARKASH Vs. STATE OF HARYANA	September 12, 2002
OM PARKASH Vs. STATE OF HARYANA	October 23, 2002
OM PARKASH AND ORS. Vs. MANGE RAM AND ORS.	March 4, 2002
OM PARKASH BABBAR Vs. HARYANA STATE ELECTRICITY BOARD	November 15, 2002
OM PARKASH MITTAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	March 20, 2002
OM PARKASH SHARMA Vs. STATE OF HARYANA	July 29, 2002
ONKAR PRESTICIDES Vs. STATE OF PUNJAB	January 25, 2002
ORIENTAL SCIENCE APPARATUS WORKSHOPS Vs. COMMISSIONER OF INCOME TAX	January 10, 2002
P K GUPTA Vs. VARINDER SHARMA	March 15, 2002
P.C. SHARMA Vs. STATE OF HARYANA AND ORS.	April 27, 2002
P.L. CHOPRA Vs. ARUN AGGARWAL	September 19, 2002
P.S.E.B. Vs. SATNAM SINGH AND ANOTHER	November 14, 2002
PAL SINGH Vs. STATE OF HARYANA	March 21, 2002
PALWINDER RAJ SINGH Vs. THE STATE OF PUNJAB	September 25, 2002
PAPPU Vs. STATE OF HARYANA	January 23, 2002
PARAMJIT Vs. STATE OF HARYANA	November 20, 2002
PARAMJIT KAUR Vs. STATE OF HARYANA	November 13, 2002
PARAMJIT KUMAR Vs. PREM KUMAR	July 17, 2002
PARAMJIT KUMAR Vs. STATE OF PUNJAB	October 28, 2002
PARAMJIT SABHARWAL Vs. NARINDER PAL	May 29, 2002
PARAMJIT SINGH Vs. UNION TERRITORY	November 23, 2002
PARAMJIT SINGH Vs. STATE OF PUNJAB	July 19, 2002
PARAS PARSAD Vs. STATE OF HARYANA	February 14, 2002
PARAS RAM Vs. STATE OF PUNJAB	August 20, 2002
PARDEEP KUMAR Vs. STATE OF PUNJAB	August 25, 2002
PARDEEP KUMAR Vs. STATE OF HARYANA	October 23, 2002
PARDEEP KUMAR SHARMA & OTHERS Vs. STATE OF HARYANA & OTHERS	November 15, 2002
PARDEEP SINGH Vs. AMAR SINGH	November 1, 2002
PARI LAL Vs. HAR DAYAL	October 23, 2002
PARKASH BHUTANI Vs. RAMMA	May 6, 2002
PARKASH CHAND Vs. STATE OF PUNJAB AND OTHERS	March 18, 2002
PARKASH DHIMAN Vs. UNION TERRITORY, CHANDIGARH AND ORS.	May 15, 2002
PARKASH SINGH Vs. STATE OF HARYANA AND ORS.	January 15, 2002
PARKASH SINGH Vs. STATE OF HARYANA	September 5, 2002
PARKASHO DEVI Vs. TARSEM LAL	November 21, 2002
PARMESHWARI DEVI WIFE OF DR. KULWANT RAI AHUJA SON OF SHRI CHANAN DASS AHUJA Vs. KRISHAN CHANDER SON OF SHRI FARANGI LAL SON OF SHANKAR DASS	October 30, 2002
PARMINDER KAUR Vs. STATE OF PUNJAB	January 24, 2002
PARMOD Vs. JAGBIR SINGH	July 29, 2002
PARMOD GUPTA Vs. STATE OF PUNJAB	October 9, 2002
PARMOD KUMAR AND ORS Vs. STATE OF HARYANA AND ORS	January 22, 2002
PARMOD KUMAR GROVER Vs. STATE OF HARYANA AND OTHERS	November 14, 2002
PARSHADA SINGH Vs. MEWA SINGH	February 11, 2002
PARSHANT PATHAK ALIAS MICKY Vs. STATE OF PUNJAB	April 12, 2002
PARSHOTAM DASS Vs. YAD RAM	November 22, 2002
PARTAP SINGH Vs. STATE OF HARYANA	April 2, 2002
PARVEEN @ BHANU PARTAP SINGH Vs. STATE OF HARYANA	May 21, 2002
PARVEEN BHATIA AND ANR. Vs. SHREE BAIDYANATH	May 7, 2002
PARVEEN BHATIA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.	May 29, 2002
PARWINDER SINGH Vs. BALWINDER KAUR	February 13, 2002
PATIALA CASTINGS PRIVATE LIMITED Vs. UNION OF INDIA (UOI)	May 1, 2002
PAUL S SANDHU, ALIAS SARABJIT SINGH PAUL SINGH SANDHU, ALIAS SURJIT PAUL SINGH SANDHU ALIAS SARJIT PAUL SINGH SANDHU Vs. SOM NATH	December 4, 2002
PAWAN KUMAR Vs. STATE OF PUNJAB	September 19, 2002
PAWAN KUMAR Vs. THE STATE OF HARYANA	October 9, 2002
PAWAN KUMAR Vs. STATE OF PUNJAB & OTHER	January 7, 2002
PAWAN KUMAR Vs. STATE OF PUNJAB	May 1, 2002
PAWAN KUMAR STATISTICAL OFFICER Vs. STATE OF HARYANA	August 6, 2002
PAWANT KUMAR GUPTA Vs. MANAGING COMMITTEE OF S.D. MAHILA MAHAVIDYALAYA, NARWANA	January 11, 2002
PHOOL PATI Vs. HARYANA STATE ELECTRICITY BOARD (OPERATION) NOW RE-DESIGNATED AS DAKSHIN HARYANA VIDYUT PARSARN NIGAM LIMITED AND ANR.	April 30, 2002
PHULLO DEVI Vs. JAGAT RAM	September 11, 2002
PIARA SINGH Vs. UNION OF INDIA AND OTHERS	October 23, 2002
PIRTHI SINGH Vs. MAM RAJ SINGH	December 11, 2002
PIRTHIPAL SINGH Vs. STATE OF PUNJAB	September 24, 2002
PISHORA SINGH Vs. STATE OF PUNJAB	March 1, 2002
PIYARA SINGH Vs. STATE OF HARYANA	February 22, 2002
POOJA CONSTRUCTION COMPANY ENGINEERS, CONTRACTORS Vs. UNION OF INDIA	November 18, 2002
POPPY Vs. STATE OF PUNJAB	October 3, 2002
POSTAL AND R M S EMPLOYEES CO-OPERATIVE BANK LIMITED AMBALA CANTT Vs. REGISTRAR CO-OPERATIVE SOCIETIES, HARYANA	March 7, 2002
PRABANDH SAMITI, ARYA KANYA VIDYALAYA, KHARAR Vs. STATE OF PUNJAB AND ETC.	April 23, 2002
PRABHASH JOSHI AND OTHERS Vs. R S MALIK AND ANOTHER	August 19, 2002
PRABHDEEP SINGH Vs. SUKHWINDER KAUR	October 9, 2002
PRAN NATH SHARMA Vs. STATE OF PUNJAB	July 31, 2002
PREETAM SINGH Vs. SAJJAN SINGH	April 22, 2002
PREM ALIAS BALLU Vs. STATE OF HARYANA	November 13, 2002
PREM CHAND Vs. UTTARI HARYANA BIJILI VITRAN NIGAM LTD	November 21, 2002
PREM CHAND Vs. PHULMA	November 23, 2002
PREM CHAND Vs. SATE OF PUNJAB AND ANOTHER	October 29, 2002
PREM CHAND Vs. OM PARKASH	February 13, 2002
PREM CHAND Vs. GRAM PANCHAYAT VILLAGE UDHOWAL KALAN	January 3, 2002
PREM JIT AND OTHERS Vs. STATE OF PUNJAB	August 7, 2002
PREM KUMAR CHAWLA Vs. VIJAY SINGH	April 30, 2002
PREM NATH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	July 18, 2002
PREM PARKASH NAYAR AND OTHERS Vs. P.S.E.B.	October 23, 2002
PREM SINGH Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED	August 22, 2002
PREM SINGH Vs. STATE OF HARYANA	March 5, 2002
PRITAM Vs. THE STATE OF HARYANA	November 29, 2002
PRITAM CHAND Vs. STATE OF PUNJAB	September 25, 2002
PRITAM DASS Vs. ADDITIONAL SECRETARY CO-OPERATION PUNJAB	January 11, 2002
PRITAM KAUR Vs. OM PARKASH	December 4, 2002
PRITAM SINGH Vs. THE STATE OF PUNJAB	November 27, 2002
PRITAM SINGH Vs. STATE OF PUNJAB	May 29, 2002
PRITAM SINGH Vs. SURJIT KAUR	November 21, 2002
PRITAM SINGH Vs. EXECUTIVE ENGINEER	April 22, 2002
PRITAM SINGH Vs. STATE OF HARYANA	April 26, 2002
PRITAM SINGH Vs. STATE OF PUNJAB	November 13, 2002
PRITAM SINGH AND ORS. Vs. CHANAN SINGH AND ORS.	August 23, 2002
PRITHVI RAJ Vs. SHAMSHER SINGH AND ORS.	April 24, 2002
PRITHVI SINGH Vs. STATE OF HARYANA	August 23, 2002
PRITO Vs. SUHAR SINGH	July 1, 2002
PRO. BHIM S. DAHIYA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ORS.	May 15, 2002
PUNAM CHAND Vs. SUSHIL KUMAR	October 23, 2002
PUNJAB COMMUNICATIONS LTD Vs. STATE OF PUNJAB	May 2, 2002
PUNJAB NATIONAL BANK Vs. STATE BANK OF INDIA	January 25, 2002
PUNJAB PANCHAYATI UNION Vs. STATE OF PUNJAB	July 9, 2002
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. BALDEV RAJ RAM MURTI	September 25, 2002
PUNJAB STATE Vs. KALI DASS	January 2, 2002
PUNJAB STATE Vs. BAWA DASS	July 11, 2002
PUNJAB STATE Vs. TARLOK SINGH	November 21, 2002
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. MANGAT RAI	August 27, 2002
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB	November 27, 2002
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB	August 29, 2002
PUNJAB URBAN PLANNING Vs. JOGINDER SINGH	April 22, 2002
PUNJAB URBAN PLANNING and DEVELOPMENT AUTHORITY PATIALA Vs. PRITPAL SINGH BHINDER	January 4, 2002
PUNJAB WAKF BOARD Vs. PUNJAB STATE	September 25, 2002
PUNJAB WATER SUPPLY & SEWERAGE BOARD Vs. M/S SURINDERA AND COMPANY	April 24, 2002
PUNNA RAM Vs. BALKAR SINGH	March 8, 2002
PURAN Vs. GRAM PANCHAYAT	September 19, 2002
PURAN Vs. CHARANJIT SINGH	February 11, 2002
PURAN SINGH Vs. STATE OF PUNJAB	November 21, 2002
PURAN SINGH Vs. PIARA SINGH	August 12, 2002
PURAN SINGH Vs. NATHU	October 17, 2002
PURUSHOTTAM DAS Vs. STATE OF HARYANA	July 19, 2002
PYARA SINGH Vs. STATE OF PUNJAB	September 5, 2002
R C SOOD AND CO P LTD Vs. R KANT AND CO	March 14, 2002
R KAKKAR GLASS AND CROCKERY HOUSE Vs. COMMISSIONER OF INCOME TAX	February 15, 2002
R.C. GUPTA Vs. P.S.E.B.	January 8, 2002
R.G. SRIVASTAVA Vs. STATE OF PUNJAB	October 16, 2002
R.K. KOCHHAR Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS	October 10, 2002
R.K. MANIK Vs. ALTOS INDIA LTD. AND ORS.	May 30, 2002
R.N. AGGARWAL Vs. COMMISSINER & SECRETARY TO GOVT. HARYANA REHABILITATION DEPARTMENT AND ORS.	May 30, 2002
R.P. CHILLAR AND ORS. Vs. STATE OF HARYANA AND ORS.	November 14, 2002
R.P. SAINI Vs. PUNJAB STATE CO	July 3, 2002
R.P. SHARMA AND ANR. Vs. REGISTRAR, COOPERATIVE SOCIETIES AND ORS.	March 7, 2002
R.P. SINGH Vs. STATE OF HARYANA AND OTHERS	April 30, 2002
R.P. SINGLA Vs. STATE OF PUNJAB & ANR.	May 15, 2002
R.S. MECHANICAL ENGINEERS AND ORS. Vs. MAHESH RAIKHY	April 22, 2002
RABINDRA NATH GUPTA Vs. STATE OF HARYANA	November 27, 2002
RACHHPAL SINGH Vs. FOOD CORPN. OF INDIA	January 16, 2002
RADHEY SHAM Vs. STATE OF PUNJAB	November 18, 2002
RADHEY SHYAM Vs. VINODI LAL	April 29, 2002
RAGHBEER MACHINERY PRIVATE LIMITED Vs. STATE OF HARYANA	October 16, 2002
RAGHBIR Vs. STATE OF HARYANA	February 6, 2002
RAGHBIR DASS MAHANT CHELA MADAN MOHAN DASS Vs. SUB DIVISIONAL MAGISTRATE	December 20, 2002
RAGHBIR SINGH Vs. DARBARA SINGH	May 6, 2002
RAGHBIR SINGH Vs. SARITA SHARMA	May 2, 2002
RAGHUBIR SINGH Vs. STATE OF HARYANA AND OTHERS	August 9, 2002
RAHUL JAIN AND ANR. Vs. ALSTOM LTD.	August 6, 2002
RAHUL TYAGI Vs. U.T. CHANDIGARH	May 13, 2002
RAI SAHAB MEHTA Vs. GENERAL MANAGER, NORTHERN RAILWAYS AND ORS.	July 23, 2002
RAJ Vs. HARYANA STATE	October 11, 2002
RAJ ALIAS HUKAM CHAND ALIAS NANHA Vs. STATE OF HARYANA	April 4, 2002
RAJ BALA Vs. STATE OF HARYANA	April 11, 2002
RAJ KARAN BOPARAI Vs. UNION TERRITORY AND ORS.	May 27, 2002
RAJ KUMAR Vs. BHAGWAT SARUP	October 16, 2002
RAJ KUMAR Vs. CHANDIGARH HOUSING BOARD AND ORS.	February 7, 2002
RAJ KUMAR Vs. ASHWANI KUMAR	September 24, 2002
RAJ KUMAR Vs. STATE OF PUNJAB	May 17, 2002
RAJ KUMAR AND ORS. Vs. PARSHOTAM DASS AND ORS.	January 23, 2002
RAJ KUMAR MITTAL Vs. ARVIND KUMAR JAIN	October 29, 2002
RAJ KUMAR SATISH KUMAR Vs. GURDEEP SINGH	May 28, 2002
RAJ KUMAR SHARMA Vs. SECRETARY GOVERNMENT OF INDIA	February 13, 2002
RAJ KUMAR SINGAL Vs. UNION OF INDIA	March 20, 2002
RAJ PAL Vs. STATE OF HARYANA AND ANR.	February 12, 2002
RAJ PAL Vs. STATE OF HARYANA	March 21, 2002
RAJ PESTICIDES Vs. COMMISSIONER OF INCOME TAX	February 5, 2002
RAJ RANI Vs. HARYANA STATE COOP. SUPPLY AND MARKETING FED. (HAFED)	April 27, 2002
RAJ RANI Vs. STATE OF HARYANA	May 6, 2002
RAJ RISHI Vs. STATE OF HARYANA	April 26, 2002
RAJ SINGH Vs. KRISHAN	October 9, 2002
RAJ SINGH Vs. STATE OF HARYANA	August 26, 2002
RAJ SINGH Vs. STATE OF HARYANA	March 20, 2002
RAJ SINGH Vs. STATE OF HARYANA	October 9, 2002
RAJ SINGH EX. GNR Vs. UNION OF INDIA AND OTHERS	November 21, 2002
RAJA RAM CORN PRODUCTS (PUNJAB) LTD. Vs. COMPANY LAW BOARD	May 7, 2002
RAJAN GUPTA Vs. CHANDIGARH ADMINISTRATION	December 16, 2002
RAJASTHAN STATE CO-OP. SHEEP WOOL AND MARKT. FEDERATION LTD Vs. UNION OF UNION OF	July 23, 2002
RAJBIR Vs. STATE OF HARYANA	May 8, 2002
RAJBIR SINGH (MINOR) Vs. SHEELA DEVI	July 30, 2002
RAJESH AHLAWAT Vs. STATE OF HARYANA	February 12, 2002
RAJESH KUMAR Vs. STATE OF HARYANA	October 23, 2002
RAJESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX	July 31, 2002
RAJESH RANA Vs. SANJEEV KUMAR	July 22, 2002
RAJESH SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL SCIENCES AND RESEARCH AND ORS.	April 3, 2002
RAJI SHRIVASTAVA Vs. RAJINDER GAUTAM	January 17, 2002
RAJINDER KUMAR Vs. WAZIR SINGH	October 23, 2002
RAJINDER KUMAR Vs. STATE OF PUNJAB	January 4, 2002
RAJINDER KUMAR Vs. STATE OF HARYANA	December 25, 2002
RAJINDER KUMAR GUPTA AND ORS. Vs. THE UNION TERRITORY, CHANDIGARH AND ANR.	January 24, 2002
RAJINDER LAL Vs. BHUSHAN MONGA	October 11, 2002
RAJINDER PRASHAD MALIK Vs. SHANTI DEVI MALIK	May 31, 2002
RAJINDER SINGH Vs. JOGINDER SINGH	January 28, 2002
RAJINDER SINGH Vs. STATE OF HARYANA	January 28, 2002
RAJINDER SINGH Vs. HARYANA STATE AND OTHERS	August 19, 2002
RAJINDER SINGH Vs. GURMAIL SINGH	August 1, 2002
RAJINDER SINGH ALIAS RAJINDER KUMAR Vs. STATE OF HARYANA	December 10, 2002
RAJINDER SINGH CHAUHAN Vs. STATE OF HARYANA	February 12, 2002
RAJIV CHHABRA Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION, AMRITSAR	April 27, 2002
RAJIV GUMBER Vs. BHARAT SANCHAR NIGAM LIMITED	May 9, 2002
RAJIV KUMAR Vs. STATE OF HARYANA	March 18, 2002
RAJIV KUMAR @ RAJU Vs. STATE OF PUNJAB	September 18, 2002
RAJIV PURI Vs. STATE OF PUNJAB	August 27, 2002
RAJMAL Vs. THE STATE OF HARYANA	November 13, 2002
RAJU ALIAS RAJESH Vs. KIRAN	September 11, 2002
RAJU GURUNG Vs. STATE	February 20, 2002
RAKESH KUMAR Vs. STATE OF HARYANA	February 13, 2002
RAKESH KUMAR ALIAS SONU Vs. STATE OF HARYANA	March 21, 2002
RAKHA RAM Vs. JAMNA DEVI	November 20, 2002
RAKHA SINGH Vs. BABU SINGH	January 11, 2002
RAM AUTAR Vs. STATE OF HARYANA AND OTHERS	April 9, 2002
RAM AVTAR SHARMA Vs. HARYANA STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION	March 15, 2002
RAM CHAND Vs. GORA LAL	October 23, 2002
RAM CHAND Vs. GURBAX SINGH DUGGAL	October 23, 2002
RAM CHAND Vs. STATE OF PUNJAB	August 16, 2002
RAM CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	April 2, 2002
RAM CHANDER Vs. STATE OF HARYANA	December 4, 2002
RAM CHANDER Vs. RATTAN LAL	February 11, 2002
RAM DASS Vs. JOGINDER SINGH	October 1, 2002
RAM DHAN Vs. STATE OF HARYANA	December 13, 2002
RAM DHARI Vs. STATE OF HARYANA	December 4, 2002
RAM KANVAR Vs. RAM RICCHHPAL BANARSI DASS	April 10, 2002
RAM KARAN Vs. STATE OF HARYANA	July 19, 2002
RAM KISHAN Vs. GHANSHAM DASS	December 18, 2002
RAM KISHAN Vs. SHIV DUTT	July 1, 2002
RAM KISHAN Vs. STATE OF HARYANA AND ANOTHER	September 19, 2002
RAM KISHAN AND ANR. Vs. NARESH KUMAR ANCHAL	November 27, 2002
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS	February 7, 2002
RAM KUMAR Vs. STATE OF HARYANA	September 6, 2002
RAM LAL Vs. STATE OF HARYANA	March 15, 2002
RAM LAL ALIAS RAMIU Vs. STATE OF PUNJAB	October 25, 2002
RAM LUBHAYA Vs. STATE OF PUNJAB	May 8, 2002
RAM LUDHAYA Vs. SAT PAL KATARIA, PRESIDENT BHAGAT RAM KANWAL NAIN MEMORIAL TRUST	September 25, 2002
RAM MEHAR Vs. STATE OF HARYANA AND OTHERS	January 25, 2002
RAM MEHAR AND ANR. Vs. SECRETARY TO GOVERNMENT, HARYANA URBAN ESTATES DEPARTMENT CHANDIGARH AND ANR.	January 9, 2002
RAM MURTI Vs. CHANDIGARH ADMINISTRATION	April 22, 2002
RAM MURTI Vs. STATE OF PUNJAB AND OTHERS	December 3, 2002
RAM MURTI SHARMA Vs. PUNJABI UNIVERSITY, PATIALA	February 13, 2002
RAM PARTAP Vs. STATE OF HARYANA	July 31, 2002
RAM PAT Vs. ZILE SINGH	August 7, 2002
RAM PHAL Vs. STATE OF HARYANA	July 17, 2002
RAM PIARI Vs. BIMLA	February 5, 2002
RAM RATTAN Vs. STATE OF HARYANA	August 5, 2002
RAM SARAN Vs. GOBIND SHARMA	November 21, 2002
RAM SARUP Vs. STATE OF HARYANA	September 25, 2002
RAM SARUP (DIED) Vs. UNION OF INDIA	February 11, 2002
RAM SARUP ROHILLA Vs. STATE OF HARYANA	December 16, 2002
RAM SHYAM Vs. MARKET COMMITTEE	February 25, 2002
RAM SINGH Vs. UNION TERRITORY, CHANDIGARH	November 13, 2002
RAM SINGH Vs. STATE OF HARYANA	September 23, 2002
RAM SINGH Vs. STATE OF HARYANA	July 31, 2002
RAM SINGH Vs. STATE OF PUNJAB	October 30, 2002
RAM SINGH Vs. SUB DIVISIONAL CANAL OFFICER	April 26, 2002
RAM SINGH Vs. SUB-DIVISONAL CANAL OFFICER	August 21, 2002
RAM SINGH AND ANR. Vs. GURNAM AND ORS.	August 7, 2002
RAM SINGH LAMBERDAR Vs. STATE OF HARYANA	August 2, 2002
RAMA SINHA Vs. COMMISSIONER OF INCOME TAX	May 8, 2002
RAMBIR Vs. STATE OF HARYANA	January 11, 2002
RAMESH Vs. STATE OF HARYANA	May 24, 2002
RAMESH AND ORS. Vs. NATHI	May 16, 2002
RAMESH BATRA Vs. C B I , CHANDIGARH	December 5, 2002
RAMESH CHANDER Vs. SURESH KUMAR	August 9, 2002
RAMESH KUMAR Vs. STATE OF HARYANA	March 5, 2002
RAMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS	November 21, 2002
RAMESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.	January 8, 2002
RAMESHWAR DASS Vs. STATE OF HARYANA	August 1, 2002
RAMESHWAR DASS Vs. STATE OF PUNJAB	April 4, 2002
RAMINDER SINGH Vs. SPECIAL SECRETARY CO-OPERATION (APPEALS), PUNJAB	January 16, 2002
RAMJI LAL DEPUTY SUPERINTENDENT PWD Vs. STATE OF HARYANA	August 13, 2002
RAMNIK GUPTA Vs. U T ADMINISTRATION CHANDIGARH	April 11, 2002
RAMPHAL Vs. STATE OF HARYANA AND ANOTHER	February 5, 2002
RAN SINGH Vs. BALRAJ	August 12, 2002
RANBIR SINGH Vs. BANK OF INDIA	May 6, 2002
RANDEEP PAPER BOARD MILLS Vs. THE STATE HARYANA	November 21, 2002
RANDHIR SINGH Vs. NEW BANK OF INDIA	January 8, 2002
RANDHIR SINGH ALIAS DHIRA Vs. STATE OF PUNJAB	May 22, 2002
RANJIT Vs. BAHADUR	August 26, 2002
RANJIT KAUR Vs. MANWINDER SINGH	December 4, 2002
RANJIT SINGH Vs. SURJAN SINGH	April 10, 2002
RANJIT SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB CHANDIGARH	October 10, 2002
RANJIT SINGH Vs. UNION OF INDIA	November 20, 2002
RANJIT SINGH ALIAS BAU Vs. STATE OF PUNJAB	September 13, 2002
RASAL SINGH Vs. STATE OF PUNJAB	July 23, 2002
RASHIDAN Vs. BAAZ ALI	February 19, 2002
RATTAN CHAND AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ANR.	October 10, 2002
RATTAN LAL Vs. OM PARKASH	November 16, 2002
RATTAN SINGH Vs. BACHAN KAUR	August 24, 2002
RATTAN SINGH Vs. ASSTT. COLLECTOR CUSTOMS	October 11, 2002
RATTI RAM, EX-SECRETARY Vs. JOINT SECRETARY TO GOVT. HARYANA, COOP. DEPARTMENT	January 10, 2002
RAVI KUMAR Vs. STATE OF PUNJAB	April 24, 2002
RAVINDER KUMAR Vs. SUNITA	May 21, 2002
RAVINDER KUMAR Vs. STATE OF HARYANA	March 1, 2002
RAVINDER KUMAR Vs. STATE OF HARYANA	January 7, 2002
RAVINDER PAL Vs. SUGAR FEDERATION HARYANA AND ANOTHER	February 21, 2002
RAVINDER SINGH Vs. STATE BANK OF INDIA	May 9, 2002
RAVINDER SINGH Vs. THE STATE OF PUNJAB	December 9, 2002
RAVINDER SINGH (BIRDI) Vs. STATE OF PUNJAB	August 7, 2002
RAVINDER SOOD Vs. UNION TERRITORY, CHANDIGARH	October 31, 2002
RAWAIL SINGH Vs. STATE OF PUNJAB	April 2, 2002
RAWAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	December 3, 2002
RAWALWAS KHURD CO-OPERATIVE CREDIT AND SERVICE SOCIETIES Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, CO-OPERATION DEPARTMENT, HARYANA, CHANDIGARH	January 7, 2002
REKHA VIJ Vs. NARESH KUMAR	July 29, 2002
RENU BALA Vs. STATE OF PUNJAB	April 22, 2002
RISHI PAL Vs. STATE OF HARYANA	July 24, 2002
RISHI PAL AGGARWAL Vs. THE STATE OF HARYAN AND ANR.	January 2, 2002
RITA BEDI Vs. JAGMOHAN SINGH	August 2, 2002
RITU MAHAJAN Vs. INDIAN OIL CORPORATION AND OTHERS	February 1, 2002
ROHTASH KUMAR AND COMPANY Vs. FOOD CORPORATION OF INDIA	February 25, 2002
ROOP LAL Vs. STATE OF PUNJAB	December 5, 2002
ROOR SINGH Vs. RAGHBIR SINGH	September 24, 2002
ROSHAN LAL Vs. VED PARKASH	September 10, 2002
ROSHAN LAL Vs. ADMINISTRATOR MARKET COMMITTEE KAITHAL	March 15, 2002
ROSHANI Vs. DALSHER	January 8, 2002
ROSHANI DEVI Vs. STATE OF HARYANA	May 14, 2002
RUCHIKA JAIN Vs. MUNICIPAL CORPORATION, CHANDIGARH	August 13, 2002
RUPINDER SINGH Vs. TARVINDER KAUR	March 11, 2002
S P VERMA Vs. STATE OF HARYANA	December 4, 2002
S PARTHASARTHY Vs. STATE OF PUNJAB	September 20, 2002
S S KALSI Vs. STATE OF PUNJAB AND OTHERS	December 13, 2002
S. MANOHAR SINGH Vs. S. ARIDAMAN SINGH DHILLON	October 25, 2002
S.B. TARLOK CAPT. Vs. UNION OF INDIA	November 20, 2002
S.C. SHARMA MANAGING DIRECTOR Vs. STATE OF HARYANA	September 4, 2002
S.I. RAM DHAN Vs. STATE OF HARYANA AND OTHERS	July 19, 2002
S.I./EXE. SHAMINDER SINGH Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE, NEW DELHI AND ORS.	February 4, 2002
S.K. GOYAL Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY, DEPARTMENT OF IRRIGATION, AND OTHERS	May 21, 2002
S.K. GOYAL Vs. HARYANA STATE ELECTRICITY BOARD AND OTHERS	January 2, 2002
S.K. MALHOTRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 5, 2002
S.K. SOOD Vs. STATE OF PUNJAB	September 12, 2002
S.K. SURI Vs. KOMAL	August 23, 2002
S.P. BAJAJ Vs. STATE OF HARYANA	October 23, 2002
S.P. GOYAL Vs. UNION OF INDIA	January 22, 2002
S.P.S. RATHORE, DIRECTOR GENERAL OF POLICE Vs. C.B.I. NEW DELHI	February 12, 2002
S.R. SRIVASTAVA Vs. STATE OF HARYANA	April 2, 2002
S.S. BRAR Vs. THE STATE OF PUNJAB	November 12, 2002
SACHDEVA RICE MILLS Vs. RAJ ANAND	August 5, 2002
SADHU SINGH Vs. STATE OF PUNJAB	November 20, 2002
SADHU SINGH Vs. ZORA SINGH	August 9, 2002
SADHU SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	October 9, 2002
SAHAB SINGH Vs. SAJJAN KUMAR	October 22, 2002
SAHDEV SINGH Vs. LAKSHMI CHAND	July 22, 2002
SAHIB SINGH Vs. STATE OF HARYANA	November 14, 2002
SAHIL AGROCHEMICALS Vs. STATE OF PUNJAB	August 16, 2002
SAJJAN KUMAR Vs. THE DEPUTY COMMISSIONER, SONEPAT	September 2, 2002
SAJJAN SINGH Vs. KULWANT KAUR AND ORS.	August 16, 2002
SAMANA REFRACTORIES (P) LTD Vs. PUNJAB FINANCIAL CORPORATION	May 2, 2002
SAMAT RAI SHARMA Vs. UNION OF INDIA	April 24, 2002
SAMEER KAUSHAL Vs. CAPT. PARMINDER SINGH	April 3, 2002
SAMRA STEEL PRODUCTS P LTD Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY	July 11, 2002
SANDEEP KARWA Vs. STATE OF HARYANA AND OTHERS	October 30, 2002
SANDEEP KUMAR Vs. STATE OF HARYANA	April 12, 2002
SANDEEP KUMAR Vs. THE STATE OF HARYANA AND ANR.	December 4, 2002
SANGRUR VANASPATI MILLS LTD Vs. SALES TAX TRIBUNAL PUNJAB-I	March 5, 2002
SANJAY BHATIA Vs. STATE OF HARYANA	October 16, 2002
SANJAY KUMAR Vs. STATE OF PUNJAB	October 9, 2002
SANJAY MITTAL Vs. STATE OF HARYANA	January 10, 2002
SANJAY PAKHTOON Vs. MUNICIPAL CORPORATION	September 11, 2002
SANJEEV KUMAR Vs. STATE OF HARYANA	November 21, 2002
SANJEEV MITTAL Vs. UNION OF INDIA	November 22, 2002
SANPREET SINGH Vs. AKAL DEGREE COLLEGE, SANGRUR	November 14, 2002
SANT KUMAR Vs. STATE OF HARYANA	October 22, 2002
SANT LAL BHATIA Vs. CITY CREDIT AND LEASING COMPANY	May 20, 2002
SANT LAL SON OF PYARE LAL SON OF SHRI RAM Vs. AMAR NATH SON OF PYARE LAL SON OF SHRI RAM AND HARDAYAL SON OF SHRI PARMA NAND SON OF SHRI VASDEV ARORA	December 4, 2002
SANT SINGH Vs. STATE OF PUNJAB	April 27, 2002
SANTOKH SINGH Vs. STATE OF HARYANA AND OTHERS	July 8, 2002
SANTOKH SINGH ALIAS SOKHA Vs. STATE OF PUNJAB	December 4, 2002
SANTOSH KUMARI Vs. STATE OF PUNJAB AND OTHERS	October 10, 2002
SANTOSH TANGRI Vs. VED MATTA	October 30, 2002
SARABJIT SINGH Vs. STATE OF PUNJAB	July 31, 2002
SARABJIT SINGH Vs. STATE OF PUNJAB	August 28, 2002
SARABJIT SINGH ALIAS SONU Vs. NARCOTIC CONTROL BUREAU	May 20, 2002
SARAVJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.	July 29, 2002
SARBJEET KAUR Vs. JANGIR SINGH	April 22, 2002
SARDAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	May 29, 2002
SARDARI LAL Vs. STATE OF PUNJAB	September 3, 2002
SARDARI LAL Vs. STATE OF PUNJAB	February 7, 2002
SARDARI LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	July 19, 2002
SARDARI LAL JAIN Vs. DHANWANTI DEVI	July 29, 2002
SARITA Vs. GENERAL MANAGER, HARYANA ROADWAYS	September 5, 2002
SARJIWAN SINGH Vs. SURJIT KAUR	April 2, 2002
SARLA DEVI Vs. MANMOHAN SINGH	November 20, 2002
SARMUKH SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS	April 12, 2002
SAROJ AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	October 16, 2002
SAROOP SINGH Vs. SURJAN SINGH	July 18, 2002
SARWAN SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS GENERAL MANAGER AND ANOTHER	February 11, 2002
SAT KUMAR @ NANHA Vs. STATE OF HARYANA	February 4, 2002
SAT PAL Vs. STATE OF HARYANA	May 24, 2002
SAT PAL Vs. STATE OF PUNJAB AND OTHERS	May 14, 2002
SAT PARKASH Vs. STATE OF HARYANA	August 26, 2002
SAT PARKASH Vs. STATE OF HARYANA	September 3, 2002
SATBIR SINGH Vs. INDER SINGH	April 24, 2002
SATBIR SINGH AND ORS. Vs. THE DEPUTY COLLECTOR, HISAR WATER SERVICES DIVISION, HISAR AND ORS.	January 8, 2002
SATBIR SINGH AND ORS. Vs. AJIT SINGH AND ORS.	February 5, 2002
SATISH CHANDER GUPTA AND SONS Vs. UNION OF INDIA	September 4, 2002
SATISH KUMAR Vs. STATE OF PUNJAB	May 23, 2002
SATISH KUMAR Vs. STATE OF HARYANA	January 17, 2002
SATISH UMA CHAND AND OTHERS Vs. DIRECTOR PGIMER AND OTHERS	February 8, 2002
SATNAM ENTERPRISES Vs. AMAR INDUSTRIES	August 9, 2002
SATNAM SINGH Vs. THE FINANCIAL COMMISSIONER APPEALS-I, PUNJAB	August 29, 2002
SATNAM SINGH Vs. STATE OF HARYANA	December 4, 2002
SATNAM SINGH SAHNI Vs. STATE OF PUNJAB	September 25, 2002
SATPAL KAUR Vs. UNION OF INDIA	April 12, 2002
SATVIR AND ANOTHER Vs. STATE OF HARYANA	September 18, 2002
SATWINDER KAUR Vs. STATE OF PUNJAB	September 24, 2002
SATWINDER PAL SINGH & ANR. Vs. THE GOVT. OF PUNJAB & ORS.	May 16, 2002
SATYA DEVI Vs. SAT PAL	September 25, 2002
SATYA PAUL MARWAHA Vs. STATE OF HARYANA	March 4, 2002
SATYA WATI Vs. MAHADEV RAMAJI PATIL	July 26, 2002
SATYAWAN Vs. RAGHBIR	March 20, 2002
SAURABH SOOD Vs. THE PANJAB UNIVERSITY, CHANDIGARH	July 9, 2002
SAWRAN SINGH Vs. STATE OF PUNJAB	April 10, 2002
SEEMA Vs. ANAND TYAGI	August 20, 2002
SEEMA Vs. SATISH SACHDEVA	January 3, 2002
SEEMA AND ORS. Vs. AMARJIT RAI AND ORS.	March 6, 2002
SEEMA DHAND Vs. RAKESH DHAND	December 16, 2002
SEETA DEVI Vs. STATE OF PUNJAB	January 9, 2002
SEHDEV Vs. SMT. BANTI DEVI	November 21, 2002
SH HAVELI RAM Vs. PROMILA	May 20, 2002
SH. SURINDER SINGH Vs. THE STATE OF PUNJAB	July 15, 2002
SH. SURINDER SINGH Vs. STATE OF PUNJAB	July 5, 2002
SHAILESH KUMAR VERMA Vs. STATE OF HARYANA	May 7, 2002
SHAKUNTAL KAUR @ KULWANT KAUR AND ANOTHER Vs. NIRMAL KAUR AND ANOTHER	December 16, 2002
SHAKUNTALA DEVI Vs. STATE OF HARYANA AND OTHERS	February 21, 2002
SHALINI Vs. STATE OF HARYANA AND OTHERS	October 10, 2002
SHAM LAL Vs. STATE OF PUNJAB	February 1, 2002
SHAM LAL DIRECTOR G S AUTO INDUSTRIES PVT LTD Vs. RAJ KUMAR AGGARWAL	March 4, 2002
SHAM SUNDER Vs. RAM DEVI	December 11, 2002
SHAM SUNDER Vs. STATE OF HARYANA	August 7, 2002
SHAM SUNDER PAL: Vs. STATE OF PUNJAB:	December 20, 2002
SHAMSHER SINGH Vs. KASHMIRA SINGH	November 13, 2002
SHAMSHER SINGH Vs. STATE OF PUNJAB	May 2, 2002
SHANGARA SINGH Vs. STATE OF PUNJAB AND OTHERS	March 21, 2002
SHANKAR LAL JAI PARKASH Vs. STATE OF HARYANA THROUGH ASSTT. PLANT PROTECTION OFFICER	May 16, 2002
SHANO @ SHANTI Vs. STATE OF PUNJAB	July 25, 2002
SHANTA MALHOTRA Vs. MANAGEMENT	May 13, 2002
SHARDA DEVI Vs. BALWINDER SINGH	November 13, 2002
SHARVAN KUMAR Vs. SUMEET KUMAR GARG	July 12, 2002
SHASHI BALA Vs. HARI RAM	October 7, 2002
SHASHI KIRAN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 28, 2002
SHAYAMA JAIN Vs. SAVITRI DEVI	April 24, 2002
SHER SINGH Vs. STATE BANK OF PATIALA	May 30, 2002
SHER SINGH Vs. STATE OF PUNJAB	January 4, 2002
SHER SINGH Vs. STATE OF U.T. CHANDIGARH	December 18, 2002
SHER SINGH Vs. MAHABIR SINGH	February 4, 2002
SHER SINGH AND ORS. Vs. MAHABIR SINGH AND ORS.	April 2, 2002
SHER SINGH AND OTHERS Vs. THE STATE OF PUNJAB	December 4, 2002
SHERPURIA SALES CORPORATION Vs. STATE OF PUNJAB	September 18, 2002
SHINDER PAL KAUR, ANGANWARI WORKER Vs. STATE OF PUNJAB	September 25, 2002
SHISH PAL Vs. STATE OF HARYANA	October 23, 2002
SHIV AUTO TRADING COMPANY Vs. ORIENTAL BANK OF COMMERCE	January 24, 2002
SHIV CHARAN Vs. SUKH RAM	November 14, 2002
SHIV DURGA ALLOYS PRIVATE LIMITED Vs. P.S.E.B	July 9, 2002
SHIV KUMAR Vs. STATE OF PUNJAB	August 22, 2002
SHIV NARAIN Vs. STATE OF PUNJAB	July 15, 2002
SHIV NARAIN UPPAL Vs. STATE OF PUNJAB AND ANOTHER	October 16, 2002
SHIV PAL SAGAR Vs. STATE OF PUNJAB	December 10, 2002
SHIV SINGH Vs. STATE OF HARYANA	May 14, 2002
SHIVALA DAMODAR DASS Vs. SHANKAR DASS	October 11, 2002
SHIVALA DAMODAR DASS Vs. RAMJI DASS AND ORS.	October 9, 2002
SHOBHA SAHNI Vs. PREM LATA	July 18, 2002
SHREE KRISHNA RICE MILLS Vs. THE PUNJAB STATE CO-OP. SUPPLY & MARKETING FEDERATION LTD.	March 14, 2002
SHREE NARAIN METAL ROLLING MILLS Vs. CEGAT	February 4, 2002
SHRI BIRBAL Vs. HARYANA STATE ELECTRICITY BOARD AND OTHERS	September 26, 2002
SHRI BUHA DASS Vs. SHRI GOPAL CHAND S/O SHRI MOOL RAJ	November 13, 2002
SHRI JATINDER KUMAR Vs. STATE OF PUNJAB	November 28, 2002
SHRI K.B. Vs. VIKRAM LOOMBA, DISTRICT ATTORNEY, GURDASPUR	December 10, 2002
SHRI R.D. SHARMA Vs. ST. JOHNS HIGH SCHOOL AND ORS.	May 28, 2002
SHRI RAJAPAL ETC. Vs. M/S PUNJAB STATE ELECTRONICS DEVELOPMENT AND PRODUCTION CORPN.	January 17, 2002
SHRI RAMINDER SINGH AND ANR. Vs. THE SPECIAL SECRETARY COOPERATION (APPEALS), PUNJAB AND ORS.	January 16, 2002
SHRIPAL SINGH Vs. UNION OF INDIA	April 26, 2002
SHUGAN SINGH Vs. STATE OF HARYANA	October 8, 2002
SHYAM LAL Vs. RAM AUTAR GUPTA	February 26, 2002
SI SANGAT SINGH Vs. STATE OF PUNJAB	August 28, 2002
SIDHARTHA POLYSTER PVT. LTD Vs. REGISTRAR OF COMPANIES, JALANDHAR	July 2, 2002
SIDHU ROADLINES REGD. Vs. THE STATE OF PUNJAB	December 2, 2002
SIMARJIT KAUR Vs. STATE OF PUNJAB	September 4, 2002
SIMARJIT KAUR @ SIMAR KAUR Vs. STATE OF PUNJAB	May 29, 2002
SIMRANJIT SINGH MANN Vs. UNION OF INDIA	May 21, 2002
SIMRU RAM Vs. BALBIR KUMAR	April 8, 2002
SINGH RAM Vs. STATE OF HARYANA AND OTHERS	January 9, 2002
SINGHAL STRIPS LIMITED Vs. SALES TAX TRIBUNAL HARYANA	September 27, 2002
SIRHIND BUS SERVICE REGISTERED, SIRHIND Vs. STATE TRANSPORT COMMISSIONER	July 17, 2002
SIRI CHAND Vs. JUG LAL AND ORS.	April 10, 2002
SIRI RAM Vs. GRAM PANCHAYAT MAU	August 7, 2002
SIRI RAM Vs. GRAM PANCHAYAT	August 1, 2002
SIRI RAM SHARMA Vs. STATE OF HARYANA AND ORS.	October 7, 2002
SISO Vs. STATE OF PUNJAB	May 14, 2002
SITA RAM Vs. NIRANJAN DASS	October 16, 2002
SITA SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 23, 2002
SIYA RAM Vs. STATE OF HARYANA	October 16, 2002
SMT. BHUPINDERJIT KAUR Vs. VIJAY SINGH	December 12, 2002
SMT. BIMLA DEVI Vs. GURNAM SINGH AND ORS.	February 5, 2002
SMT. HARMINDER KAUR Vs. THE STATE OF PUNJAB AND ORS.	December 17, 2002
SMT. KAMLA VATI Vs. THE STATE OF HARYANA	November 20, 2002
SMT. KRISHNA JOHAR Vs. THE HARYANA KHADI & VILLAGE INDUSTRIES BOARD	May 8, 2002
SMT. LALITHA PATIL AND ORS. Vs. RAM BHAWAN SINGH AND ORS.	March 21, 2002
SMT. NIRMALA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	May 7, 2002
SMT. RAM MURTI Vs. STATE OF HARYANA AND OTHERS	January 28, 2002
SMT. RANJAN SHARMA Vs. STATE OF HARYANA AND ORS.	August 17, 2002
SMT. SAROJ CHADHA Vs. STATE OF HARYANA AND ORS.	August 16, 2002
SMT. SUDARSHAN CHOPRA AND ORS. Vs. VIJAY KUMAR CHOPRA AND ORS.	April 24, 2002
SMT. SURJIT KAUR Vs. SMT. KIRANPAUL KAUR AND ORS.	January 3, 2002
SMT. SWARAN LATA & ORS. Vs. STATE OF HARYANA & ORS.	May 7, 2002
SOHAN LAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA	April 27, 2002
SOHAN SINGH Vs. GURMEJ SINGH	August 16, 2002
SOM NATH ALIAS SOMMA RAM Vs. STATE OF PUNJAB	May 9, 2002
SOM PARKASH BANSAL Vs. MANAGING COMMITTEE, HINDU HIGHER SECONDARY SCHOOL	September 3, 2002
SORAN Vs. STATE OF HARYANA	January 22, 2002
SQN LEADER GURDIAL SINGH AND ANOTHER Vs. U T CHANDIGARH AND ANOTHER	October 18, 2002
SRIDHAR MALIK Vs. HSEB AND OTHERS	February 4, 2002
STAGEN PHARMACEUTICALS, DIVISION OF DR. REDDYS LABORATORIES LTD. Vs. RAKESH GUPTA AND ORS.	April 24, 2002
STANGEN PHARMACEUTICALS Vs. RAKESH GUPTA AND ORS.	April 22, 2002
STATE BANK OF INDIA Vs. CHANDIGARH ADMINISTRATION	July 26, 2002
STATE BANK OF PATIALA Vs. MURTI SINGH NEGI	October 8, 2002
STATE OF HARYANA Vs. MAMAN RAM	October 3, 2002
STATE OF HARYANA Vs. ANIL PESTICIDES LIMITED	August 5, 2002
STATE OF HARYANA Vs. GOVERNMENT OF INDIA PHOTOLITHO PRESS	January 4, 2002
STATE OF HARYANA Vs. KRISHAN CHAND	January 28, 2002
STATE OF HARYANA Vs. BANT SINGH	October 8, 2002
STATE OF HARYANA Vs. ATMA RAM	January 28, 2002
STATE OF HARYANA Vs. REWA SINGH	October 11, 2002
STATE OF HARYANA Vs. RAJBATI & ORS.	July 17, 2002
STATE OF HARYANA Vs. KRISHAN KUMAR	February 4, 2002
STATE OF HARYANA Vs. RAJ KUMAR	January 25, 2002
STATE OF HARYANA Vs. USHA ATRI	September 3, 2002
STATE OF HARYANA Vs. RAJ KUMAR	July 16, 2002
STATE OF HARYANA Vs. RAMESH KUMAR	July 24, 2002
STATE OF HARYANA Vs. NARESH KUMAR VASISTH	July 24, 2002
STATE OF HARYANA Vs. JEET PAL	January 4, 2002
STATE OF HARYANA Vs. SUB DIVISIONAL OFFICER	February 20, 2002
STATE OF HARYANA Vs. BACHAN SINGH	October 17, 2002
STATE OF HARYANA Vs. RAM CHANDER	August 12, 2002
STATE OF HARYANA Vs. NARESH KUMAR	July 19, 2002
STATE OF HARYANA Vs. BHARTU	July 9, 2002
STATE OF HARYANA Vs. SHADI	January 11, 2002
STATE OF HARYANA Vs. RAM KISHAN	October 16, 2002
STATE OF HARYANA Vs. KANWAR PAL & OTHERS	July 9, 2002
STATE OF HARYANA Vs. PUSHPA RANI	January 10, 2002
STATE OF HARYANA Vs. MANNU ALIAS SWADESH	May 22, 2002
STATE OF HARYANA AND ANR. Vs. MADAN PAL AHLAWAT	August 22, 2002
STATE OF HARYANA AND OTHERS Vs. SULTAN SINGH AND ANOTHER	March 1, 2002
STATE OF HARYANA AND OTHERS Vs. JASWANT SINGH	September 3, 2002
STATE OF HARYANA THROUGH CHIEF SECRETARY TO GOVT. HARYANA Vs. SOHAN SINGH S/O SHER SINGH,	December 11, 2002
STATE OF PUNJAB Vs. DR. MEENA HARDIP SINGH	February 22, 2002
STATE OF PUNJAB Vs. DARYODHAN LAL	January 30, 2002
STATE OF PUNJAB Vs. DAVINDER SINGH	February 5, 2002
STATE OF PUNJAB Vs. ARJINDER SINGH	January 3, 2002
STATE OF PUNJAB Vs. SAT PARKASH	July 25, 2002
STATE OF PUNJAB Vs. PARMAR CONSTRUCTION CO.	July 17, 2002
STATE OF PUNJAB Vs. SHISHU PAL SINGH	February 13, 2002
STATE OF PUNJAB Vs. GURBUX SINGH	May 1, 2002
STATE OF PUNJAB Vs. DR. MEENA HARDIP SINGH	November 25, 2002
STATE OF PUNJAB Vs. EX. CONSTABLE SWARAN SINGH	September 27, 2002
STATE OF PUNJAB Vs. JALAUR SINGH	July 8, 2002
STATE OF PUNJAB Vs. KASHMIR SINGH	July 16, 2002
STATE OF PUNJAB Vs. AMAR SINGH ALIAS AMBAR SINGH	July 5, 2002
STATE OF PUNJAB Vs. AMRIK SINGH	July 8, 2002
STATE OF PUNJAB Vs. BIR SINGH	May 17, 2002
STATE OF PUNJAB Vs. HARNAM SINGH	February 19, 2002
STATE OF PUNJAB Vs. GURMAIL SINGH	January 4, 2002
STATE OF PUNJAB Vs. NANDLAL	August 20, 2002
STATE OF PUNJAB Vs. RESHAM LAL	July 17, 2002
STATE OF PUNJAB Vs. PARNAM SINGH	February 18, 2002
STATE OF PUNJAB Vs. BACHAN SINGH	April 8, 2002
STATE OF PUNJAB Vs. HARKIRAT SINGH	July 8, 2002
STATE OF PUNJAB Vs. TILAK RAJ	October 23, 2002
STATE OF PUNJAB Vs. MALAK SINGH	October 22, 2002
STATE OF PUNJAB Vs. MOHINDER SINGH	October 17, 2002
STATE OF PUNJAB Vs. HAR CHAND SINGH	July 16, 2002
STATE OF PUNJAB Vs. OM PARKASH	May 17, 2002
STATE OF PUNJAB Vs. KIKKAR SINGH	July 8, 2002
STATE OF PUNJAB Vs. DHARA SINGH	July 18, 2002
STATE OF PUNJAB Vs. AVTAR SINGH	July 17, 2002
STATE OF PUNJAB Vs. JASWANT SINGH	May 22, 2002
STATE OF PUNJAB Vs. JAGJIT SINGH	September 27, 2002
STATE OF PUNJAB Vs. KAMALJIT SINGH	May 31, 2002
STATE OF PUNJAB Vs. PALA SINGH	July 11, 2002
STATE OF PUNJAB Vs. KULWINDER SINGH	July 10, 2002
STATE OF PUNJAB Vs. GURDAS SINGH	January 30, 2002
STATE OF PUNJAB Vs. GURKIRAT SINGH SON OF FATEH SINGH	May 14, 2002
STATE OF PUNJAB Vs. PARAMJIT KUMAR	February 13, 2002
STATE OF PUNJAB Vs. RESHAM SINGH	February 13, 2002
STATE OF PUNJAB Vs. KEWAL KRISHAN	March 7, 2002
STATE OF PUNJAB AND ANOTHER Vs. SARUP SINGH	November 15, 2002
STATE OF PUNJAB AND ANR. Vs. MEGH RAJ GARG	September 6, 2002
STATE OF PUNJAB AND ANR. Vs. BAKHTAWAR SINGH	September 25, 2002
STATE OF PUNJAB AND ORS. Vs. NIRMAL SINGH	September 12, 2002
STATE OF PUNJAB THROUGH THE SECRETARY Vs. GURMEL SINGH	December 11, 2002
STATE OF U T , CHANDIGARH Vs. RAKESH KUMAR	July 9, 2002
SUBASH CHANDER Vs. AMIT ENTERPRISES	February 18, 2002
SUBASH CHANDER Vs. STATE OF PUNJAB	November 13, 2002
SUBHA CHAND Vs. GRAM PANCHAYAT	July 26, 2002
SUBHASH CHAND Vs. STATE OF HARYANA	March 4, 2002
SUBHASH CHAND Vs. STATE OF HARYANA	November 20, 2002
SUBHASH CHAND @ KUKKU Vs. STATE OF HARYANA	August 7, 2002
SUDARSHAN KUMARI Vs. STATE OF PUNJAB	February 13, 2002
SUDARSHAN KUMARI Vs. STATE OF PUNJAB	December 5, 2002
SUDESH RANI Vs. RATTAN LAL	July 11, 2002
SUGAN CHAND Vs. RATNA	March 5, 2002
SUKHBIR Vs. STATE OF HARYANA	January 24, 2002
SUKHDEV KAUR Vs. STATE OF PUNJAB	September 23, 2002
SUKHDEV SINGH Vs. STATE OF PUNJAB	July 9, 2002
SUKHDEV SINGH AND OTHERS Vs. STATE OF PUNJAB	February 4, 2002
SUKHDEV SINGH CHAUDHARY Vs. KIRPAL SINGH	December 18, 2002
SUKHDEV SINGH KAHLON Vs. CBI, CHANDIGARH	April 30, 2002
SUKHRAJ SINGH @ RAJU Vs. STATE OF PUNJAB	January 18, 2002
SUKHVINDER SINGH & JAGGU Vs. STATE OF HARYANA	May 7, 2002
SULAKHAN Vs. STATE OF PUNJAB	April 10, 2002
SUMAN AGGARWAL Vs. STATE OF HARYANA	January 31, 2002
SUMER SINGH Vs. PANIPAT CO	May 17, 2002
SUNDER KRISHAN Vs. MURARI LAL	November 13, 2002
SUNIL CHAUDHARY Vs. STATE OF PUNJAB	May 10, 2002
SUNIL KUMAR Vs. YOG RAJ	April 27, 2002
SUNIL KUMAR Vs. F.C.I.	August 22, 2002
SUNIL KUMAR VAID Vs. UNION OF INDIA	January 18, 2002
SUNITA Vs. RAM PAL	September 27, 2002
SUNITA BHANDARI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 7, 2002
SUNITA JAIN Vs. MITTAR SAIN JAIN	October 9, 2002
SURAJ BHAN Vs. STATE OF HARYANA	November 20, 2002
SURAJ BHAN Vs. HARYANA STATE AND OTHERS	September 9, 2002
SURAJ BHAN Vs. STATE OF HARYANA	March 21, 2002
SURAJ PARKASH DOGRA Vs. STATE OF PUNJAB	October 9, 2002
SURANA INDUSTRIES LTD. Vs. SURINDRA ENGINEERING AND TRADING CO.	July 10, 2002
SURAT SINGH Vs. STATE OF HARYANA	October 9, 2002
SURAT SINGH & ORS Vs. STATE OF HARYANA	October 25, 2002
SURESH KUMAR Vs. HIRA NAND	November 18, 2002
SURINDER KAUR AND ANR. Vs. HARBANS SINGH	May 20, 2002
SURINDER KUAR Vs. STATE OF PUNJAB	October 4, 2002
SURINDER KUMAR Vs. COMMISSIONER, HISAR DIVISION, HISAR	August 26, 2002
SURINDER KUMAR Vs. NIRMALA AND ORS.	September 18, 2002
SURINDER KUMAR Vs. STATE OF HARYANA AND OTHERS	May 21, 2002
SURINDER KUMAR Vs. UNION TERRORORY CHANDIGARH	January 11, 2002
SURINDER KUMAR BHASIN Vs. VEENA W/O SHRI S.S. KAUSHAL	December 3, 2002
SURINDER KUMAR GARG Vs. LAL KUMAR	October 17, 2002
SURINDER KUMAR SOOD Vs. STATE OF PUNJAB	August 1, 2002
SURINDER PAL Vs. HARISH KUMAR	November 21, 2002
SURINDER SINGH Vs. RAI RANI	January 25, 2002
SURINDER SINGH Vs. NIHALO	May 22, 2002
SURINDER SINGH Vs. STATE OF PUNJAB	October 9, 2002
SURINDER SINGH Vs. STATE OF HARYANA	November 21, 2002
SURINDER SINGH BHARDWAJ Vs. STATE OF HARYANA AND OTHERS	February 14, 2002
SURJAN SINGH Vs. STATE OF PUNJAB	April 30, 2002
SURJAN SINGH Vs. STATE OF HARYANA	October 23, 2002
SURJEET SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	August 22, 2002
SURJIT KAUR AND ORS. Vs. SMT. AMARJIT KAUR AND ORS.	May 31, 2002
SURJIT KUMAR Vs. STATE OF PUNJAB	March 7, 2002
SURJIT SINGH Vs. STATE OF PUNJAB	April 12, 2002
SURJIT SINGH Vs. STATE OF PUNJAB	November 20, 2002
SURYA PARKASH Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ANOTHER	August 28, 2002
SUSHIL KUMAR Vs. FOOD CORPORATION OF INDIA & ORS.	August 5, 2002
SUSHIL KUMAR @ SUNIL KUMAR Vs. STATE OF PUNJAB	July 10, 2002
SUSHMA Vs. PUNJAB STATE	April 23, 2002
SUSHMA BAWA @ GURINDER KAUR BAWA Vs. STATE OF PUNJAB	January 16, 2002
SUVINDER KAUR @ SHAVINDER KAUR Vs. STATE OF HARYANA	November 20, 2002
SWARAJ ENGINE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 19, 2002
SWARAN KAUR Vs. STATE OF PUNJAB	July 5, 2002
SWARAN SINGH Vs. THE STATE OF PUNJAB	October 17, 2002
SWARAN SINGH Vs. STATE OF PUNJAB AND ORS.	September 17, 2002
SWARAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS	February 25, 2002
SWARAN SINGH @ CHHANNA Vs. STATE OF HARYANA	September 9, 2002
SWARAN SINGH JANDU Vs. STATE OF PUNJAB & ORS.	May 6, 2002
SWARAN VIRK Vs. STATE OF HARYANA	April 3, 2002
SWARN CHAND Vs. KEWAL RAM	August 22, 2002
SWASTIKA SPINNING MILLS Vs. THE UNION OF INDIA	September 25, 2002
SWASTIKA WOOLLENS Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND	January 10, 2002
T R SINGLA Vs. STATE OF PUNJAB	August 29, 2002
T S GANDHOK Vs. PUNJAB AND SIND BANK	November 14, 2002
T.S. SACHDEVA, EXCISE AND TAXATION OFFICER Vs. PUNJAB STATE THROUGH COLLECTOR OF THE DISTRICT FEROZEPUR AND ORS.	September 17, 2002
TAKHAT SINGH: Vs. THE STATE OF PUNJAB:	December 11, 2002
TARA MANI Vs. NARINDER KUMAR	May 2, 2002
TARLOCHAN SINGH Vs. BHAGWANT SINGH	November 27, 2002
TARLOCHAN SINGH Vs. STATE OF PUNJAB	October 9, 2002
TARLOCHAN SINGH Vs. THE ASSISTANT COMMISSIONER	December 3, 2002
TARLOCHAN SINGH Vs. STATE OF PUNJAB	November 20, 2002
TARLOK CHAND Vs. STATE OF PUNJAB	September 11, 2002
TARLOK CHAND Vs. LUDHIANA CO-OPERATIVE MARKETING SOCIETY LTD	September 21, 2002
TARLOK SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 13, 2002
TARSEM CHAND Vs. STATE OF PUNJAB	November 13, 2002
TARSEM KUMAR Vs. ASSISTANT COLLECTOR FIRST GRADE, KURUKSHETRA	March 15, 2002
TARSEM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.	April 1, 2002
TARUN BHARGAVA Vs. STATE OF HARYANA	May 29, 2002
TEHAL SINGH Vs. THE ADDITIONAL SECRETARY COOPERATION, PUNJAB	December 17, 2002
TEJ RAM Vs. STATE OF HARYANA	March 5, 2002
TEJ SHOE TECH Vs. STATE OF PUNJAB	May 13, 2002
TEJA SINGH Vs. GURSHARAN KAUR	November 12, 2002
TEJA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	May 2, 2002
TEJINDER JIT SINGH Vs. STATE OF PUNJAB	May 24, 2002
TEJINDER SINGH ALIAS KALA Vs. STATE OF PUNJAB	November 13, 2002
TEK CHAND Vs. RATTAN LAL	November 20, 2002
TEKA @ TEK CHAND Vs. STATE OF HARYANA	January 14, 2002
TELSTRA VISHESH COMMUNICATION PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.	December 20, 2002
TEONA COOP. AGRICULTURAL SOCIETY LTD. TEONA Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER	November 21, 2002
THE BAYANA KHERA COOPERATIVE CREDIT & SERVICE SOCIETY LTD. Vs. ADDITIONAL REGISTRAR (CREDIT) CO	January 15, 2002
THE CHAIRMAN, PUNJAB MARKFED AND OTHERS Vs. BALWANT SINGH AND OTHERS	October 29, 2002
THE CHIEF ENGINEER, HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	March 1, 2002
THE JALANDHAR IMPROVEMENT TRUST Vs. HARBANS KAUR	July 31, 2002
THE KALI BARI MANDIR COMMITTEE Vs. BHIM RAJ	December 18, 2002
THE KARNAL CENTRAL CO Vs. THE PRESIDING OFFICER, INDUSTRIAL	March 7, 2002
THE POSTAL AND R.M.S.EMPLOYEES CO-OPERATIVE BANK LIMITED Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ANR.	March 7, 2002
THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. RAJINDER PAL SHARMA	January 23, 2002
THE RAWALWAS KHURD COOPERATIVE CREDIT AND SERVICE SOCIETIES AND ORS. Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, COOPERATION DEPARTMENT, HARYANA, CHANDIGARH AND ANR.	January 7, 2002
THE SIWARA COOP. L/C SOCIETY LIMITED Vs. STATE OF HARYANA	November 25, 2002
THE STATE OF HARYANA Vs. MAKHAN SINGH AND ORS.	January 4, 2002
THE STATE OF HARYANA AND OTHERS Vs. SURESH KUMAR	August 28, 2002
THE STATE OF PUNJAB AND ANR. Vs. T.S. SACHDEVA, EXCISE AND TAXATION OFFICER, SALES TAX CHECK BARRIER	September 17, 2002
TILAK RAJ Vs. STATE OF PUNJAB	November 27, 2002
TILAK RAJ GUPTA Vs. DALJIT SINGH	July 29, 2002
TIRATH DASS Vs. STATE OF HARYANA AND ORS.	August 16, 2002
TIRLOK CHAND SAXENA Vs. SANT LAL DHAWAN	October 16, 2002
TULSI RAM Vs. ROSHAN LAL	September 23, 2002
UDESH KUMAR Vs. STATE OF PUNJAB	December 18, 2002
UDHAM KAUR Vs. STATE OF PUNJAB	May 15, 2002
UDMI Vs. STATE OF HARYANA	January 22, 2002
UJJAGAR SINGH Vs. STATE OF PUNJAB	October 30, 2002
UJJAGAR SINGH Vs. STATE OF HARYANA	December 4, 2002
UMED SINGH PAWAR Vs. KRISHAN KUMAR SHARMA	January 31, 2002
UMED SINGH S O TARA CHAND Vs. ARYA SAMAJ SEWA SADAN BALLABGARH HARYANA	August 23, 2002
UNION OF INDIA Vs. RAJESH KUMAR ALIAS RAJESH KUMAR LHIHA	July 23, 2002
UNION OF INDIA Vs. LAJWANTI	February 1, 2002
UNION OF INDIA Vs. STATE CONSUMER DISPUTES COMMISSION	July 25, 2002
UNION OF INDIA Vs. JASMEL KAUR	October 3, 2002
UNION OF INDIA Vs. SHIBBOO MAL AND SONS	November 21, 2002
UNION OF INDIA & OTHERS Vs. MRS. BIMLA MAKKAR	March 14, 2002
UNION OF INDIA (UOI) Vs. UPPER INDIA STEEL MFG. CO. LTD.	February 4, 2002
UNION OF INDIA (UOI) Vs. BHASIN & COMPANY	April 1, 2002
UNION OF INDIA (UOI) AND ANR. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANR.	December 9, 2002
UNION OF INDIA (UOI) AND ORS. Vs. PARAMJIT SINGH AND ORS.	April 24, 2002
UNION OF INDIA AND OTHERS Vs. EX.NB/SUB TARSEM SINGH	January 30, 2002
UNION SEED. AGENCY, SARDULGARH Vs. STATE OF PUNJAB	August 20, 2002
UNITED INDIA INSURANCE CO LIMITED Vs. RAJINDER PAL SOOD	October 23, 2002
UNITED INDIA INSURANCE CO LTD Vs. SARIJ	September 13, 2002
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA RANI	February 11, 2002
UNITED INDIA INSURANCE CO. LTD Vs. SAROJ	September 13, 2002
UNITED INDIA INSURANCE COMPANY Vs. JARNAIL SINGH	January 16, 2002
UNITED INDIA LIMITED COMPANY LIMITED Vs. CHAMKAUR SINGH	February 21, 2002
URJIT SINGH Vs. STATE OF PUNJAB	February 6, 2002
URMILA Vs. STATE OF HARYANA	January 29, 2002
USHA Vs. MADAN LAL	September 4, 2002
USHA KUMARI Vs. STATE OF HARYANA	February 13, 2002
V.K. GUPTA Vs. STATE BANK OF INDIA & ORS.	May 7, 2002
V.K. SOOD ENGINEERS AND CONTRACTORS PVT. LTD. Vs. MANPAL SINGH AND ORS.	September 10, 2002
V.P. AGGARWAL, DIRECTOR (RETD.) Vs. STATE OF PUNJAB	April 4, 2002
V.P. SINGH, S.D.O. Vs. HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION AND OTHERS	May 10, 2002
VALLABH KNITS LTD Vs. STATE OF PUNJAB	November 22, 2002
VARINDER KAUR Vs. STATE OF PUNJAB	November 12, 2002
VARINDER KUMAR AND ORS. Vs. JAGDISH SINGLA AND ORS.	August 26, 2002
VASDEV SINGH Vs. STATE OF PUNJAB	December 13, 2002
VED PAL ALIAS VEDU Vs. RAJ RANI	August 6, 2002
VED PARKASH AND ORS. Vs. THE CHIEF ADMINISTRATOR, HOUSING BOARD AND ANR.	February 8, 2002
VED PARKASH AND OTHERS Vs. STATE OF PUNJAB	November 25, 2002
VED PARKASH GUPTA Vs. LILU RAM JANGRA AND ANR.	April 4, 2002
VED SINGH Vs. JITENDER SINGH AND ORS.	March 15, 2002
VEENA KUMARI, ADVOCATE Vs. PANJAB UNIVERSITY AND ORS.	May 29, 2002
VIDYA Vs. U.T. CHANDIGARH	November 27, 2002
VIDYA DEVI Vs. STATE OF HARYANA	October 9, 2002
VIDYA DEVI Vs. STATE OF HARYANA	February 20, 2002
VIDYA SAGAR Vs. PUNJAB STATE WAREHOUSING CORP	March 21, 2002
VIJAY KUMAR Vs. PUNJAB FINANCIAL CORPORATION	January 17, 2002
VIJAY KUMAR Vs. DURGA ASHRAM CHARITABLE TRUST	May 25, 2002
VIJAY KUMAR Vs. STATE OF HARYANA	April 26, 2002
VIJAY KUMAR Vs. ASHOK KUMAR	September 19, 2002
VIJAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	January 25, 2002
VIJAY KUMAR CHOPRA Vs. SHAM LAL DEV RAJ	August 9, 2002
VIJAY KUMAR DHIR Vs. CENTRAL BUREAU OF INVESTIGATION	May 7, 2002
VIJAY KUMAR LAMBA Vs. STATE OF PUNJAB	May 24, 2002
VIJAY MAHAJAN Vs. STATE OF PUNJAB	January 22, 2002
VIJAY SINGH Vs. STATE OF HARYANA AND OTHERS	July 23, 2002
VIJAY SINGH Vs. THE FINANCIAL COMMISSIONER	November 20, 2002
VIJAY SINGH YADAV Vs. ASHA RANI	May 21, 2002
VIKAS GUPTA Vs. STATE OF PUNJAB	January 10, 2002
VIMLESH JAIN Vs. STATE OF HARYANA	March 21, 2002
VINEET BHUSHAN Vs. STATE OF PUNJAB	July 2, 2002
VINIT KUMAR BEHL Vs. RUCHI	December 4, 2002
VINOD Vs. STATE OF HARYANA	May 21, 2002
VINOD CHAUDHRI Vs. UNION OF INDIA	September 13, 2002
VINOD CHAWLA Vs. SURINDER SINGH	February 21, 2002
VINOD GUPTA Vs. STATE OF HARYANA	September 16, 2002
VINOD KAUSHIK AND ORS Vs. STATE OF HARYANA AND ORS	July 19, 2002
VINOD KUMAR Vs. STATE OF PUNJAB	November 20, 2002
VINOD KUMAR Vs. JAGMOHAN	April 26, 2002
VINOD KUMAR Vs. STATE OF HARYANA	May 6, 2002
VIPIN KUMAR AGGARVAL Vs. STATE OF PUNJAB	May 31, 2002
VIPUL BARTAN BHANDAR Vs. STATE OF PUNJAB	September 20, 2002
VIR BHAN Vs. THE STATE OF HARYANA	December 3, 2002
VIRENDER MOHAN JAIN Vs. UNION OF INDIA	May 17, 2002
VIRENDER SINGH Vs. STATE OF HARYANA	March 14, 2002
VIRINDER KUMAR AGGARWAL Vs. THE ORIENTAL INSURANCE COMPANY LIMITED AND ORS.	April 22, 2002
VISHWA MITTER MAHAJAN Vs. STATE OF PUNJAB	May 20, 2002
VIVEK AGGARWAL, IAS, DEPUTY COMMISSIONER, KAPURTHALA Vs. THE ELECTION COMMISSION OF INDIA	January 9, 2002
WANTI DEVI Vs. STATE URBAN DEVELOPMENT AUTHORITY	April 5, 2002
WAZIR SINGH Vs. JAGDIP SINGH	February 10, 2002
YAD RAM Vs. CHAND KAUR	August 19, 2002
YASH PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	February 19, 2002
YASHPAL Vs. RAM BILAS	October 4, 2002
YOGENDER KUMAR GUPTA Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	January 3, 2002
YOGESH KUMAR Vs. STATE OF HARYANA	May 17, 2002
YOGPAL MALIK Vs. STATE OF HARYANA	September 12, 2002
ZAMIDARA PESTICIDES Vs. STATE OF PUNJAB	August 16, 2002
ZILE SINGH, EX-SARPANCH Vs. STATE OF HARYANA	April 26, 2002

Year 2002 of HIGH COURT OF PUNJAB AND HARYANA

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