REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K CHAUHAN Vs. STATE OF PUNJAB	July 31, 2001
A R RICE MILLS Vs. STATE OF HARYANA	March 7, 2001
A. NEOGI Vs. THE STATE OF HARYANA AND ORS.	September 21, 2001
A.S.I. RADHEY SHYAM Vs. STATE OF HARYANA	March 6, 2001
ABDUL BASIT Vs. STATE OF PUNJAB	September 6, 2001
ABDUL BASIT Vs. STATE OF PUNJAB	June 9, 2001
ABDUL LATIF Vs. CENTRAL BUREAU OF INVESTIGATION	August 30, 2001
ABHIMANU AND ORS. Vs. THE UNION TERRITORY OF CHANDIGARH AND ANR.	November 6, 2001
ABNEESH SINGLA Vs. STATE OF HARYANA	January 30, 2001
ACHHAR SINGH Vs. GURDEV KAUR	August 9, 2001
ACHHRU RAM SHARMA Vs. STATE OF PUNJAB	July 13, 2001
ADARSH CONSTRUCTION CO. Vs. CHIEF ENGINEER, BATHINDA	February 15, 2001
ADARSH RANI Vs. CHUNI LAL	May 29, 2001
ADHIYAMAAN EDUCATIONAL AND RESEARCH INSTITUTIONS, ROHTAK Vs. MAHARSHI DAYANAND UNIVERSITY	August 24, 2001
ADVANCE CEMENTS CO. PVT. LTD. AND ORS. Vs. THE STATE OF HARYANA AND ORS.	October 15, 2001
AGRO CHEMICALS Vs. STATE OF PUNJAB	October 1, 2001
AJAIB SINGH Vs. PUNJAB UNIVERSITY	October 10, 2001
AJAIB SINGH Vs. STATE OF PUNJAB	October 12, 2001
AJAIB SINGH AND ANOTHER Vs. THE GRAM PANCHAYAT OF VILLAGE KHANPUR AND OTHERS	May 11, 2001
AJAY Vs. STATE OF HARYANA	July 3, 2001
AJAY JAIN Vs. SANGEETA JAIN	May 22, 2001
AJAY KULRA AND ANR. Vs. STATE OF HARYANA AND ANR.	March 6, 2001
AJAY KUMAR Vs. THE STATE OF PUNJAB AND ORS.	November 9, 2001
AJAY PARTAP SINGH Vs. AMAR BALA SINGH	May 7, 2001
AJIT SINGH Vs. STATE OF HARYANA AND ORS.	January 29, 2001
AJIT SINGH Vs. STATE OF PUNJAB	October 29, 2001
AJIT SINGH Vs. DES RAJ	August 29, 2001
AJIT SINGH Vs. SANTOKH SINGH	May 31, 2001
AJIT SINGH Vs. P O LABOUR COURT	September 4, 2001
AJIT SINGH Vs. PRESIDING OFFCIER LABOUR COURT LUDHIANA	September 5, 2001
AJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND OTHERS	May 14, 2001
AJLAUR SINGH Vs. JAGTAR SINGH	June 1, 2001
AJMER SINGH Vs. STATE OF HARYANA AND OTHERS	April 25, 2001
AJMER SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE NAGLIAN	May 25, 2001
AKSHAY NARAN Vs. P.U.	March 1, 2001
ALL INDIA L P DISTRIBUTORS FEDERATION Vs. UNION OF INDIA	December 21, 2001
ALL K.G. KHOSLA KARAMCHARI UNION (REGD.) Vs. STATE OF HARYANA	May 24, 2001
ALTAF HUSSAIN Vs. HAMID HUSSAIN	August 17, 2001
AMAR CHAND Vs. STATE OF HARYANA	October 10, 2001
AMAR NATH Vs. GURU RAMDASS TEXTILE MILLS	September 6, 2001
AMAR NATH Vs. STATE OF HARYANA	March 14, 2001
AMAR SINGH Vs. DAROPADI DEVI	February 20, 2001
AMAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	November 17, 2001
AMARJEET Vs. DIVISIONAL CANAL OFFICER	August 13, 2001
AMARJEET SINGH Vs. ZONAL MANAGER, FOOD CORPORATION OF INDIA AND ORS.	July 20, 2001
AMARJIT KAUR @ AMBO Vs. STATE OF PUNJAB	August 30, 2001
AMARJIT SINGH Vs. STATE OF PUNJAB	May 22, 2001
AMARJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS	July 11, 2001
AMARJIT SINGH Vs. STATE OF PUNJAB	December 4, 2001
AMARJIT SINGH Vs. BHAG SINGH AND ORS.	August 8, 2001
AMARJIT SINGH ALIAS PAMMA Vs. STATE OF PUNJAB	January 17, 2001
AMARJIT SINGH AND ANOTHER Vs. THE ASSISTANT COLLECTOR IST GRADE, ETC.	May 22, 2001
AMBIKA PRASHAD Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY, CHANDIGARH	May 29, 2001
AMIT KUMAR Vs. STATE OF PUNJAB	February 7, 2001
AMIT KUMAR BANSAL Vs. STATE OF HARYANA	August 21, 2001
AMRIK SINGH Vs. STATE OF PUNJAB	March 5, 2001
AMRIK SINGH Vs. SURJIT SINGH	January 4, 2001
AMRIK SINGH AND ORS. Vs. BOOTA SINGH AND ANR.	October 3, 2001
AMRIK SINGH AND ORS. Vs. HARJEET SINGH AND ORS.	November 5, 2001
AMRITSAR IMPROVEMENT TRUST Vs. AMRITSAR DISTRICT COURTS ADVOCATES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED	January 5, 2001
ANAND COTTON FACTORY Vs. UNION OF INDIA (UOI) AND ORS.	November 29, 2001
ANAND ISHAR PUBLIC SCHOOL Vs. ADDITIONAL DISTRICT JUDGE	January 31, 2001
ANAND SINGH DANGI Vs. STATE OF HARYANA	December 12, 2001
ANAND SYNTHETICS PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, HARYANA	April 20, 2001
ANANT RAM Vs. JAI PARKASH	November 8, 2001
ANANT RAM AND ANOTHER Vs. HARDIK METAL INDUSTRIES	November 8, 2001
ANGURI DEVI AND ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.	October 8, 2001
ANIL CHOPRA Vs. SOHAN LAL	November 8, 2001
ANIL GUPTA AND ORS. Vs. J.K. GUPTA AND ORS.	November 29, 2001
ANIL KUMAR Vs. THE INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON AND ANR.	July 10, 2001
ANIL KUMAR Vs. SAROJ	February 6, 2001
ANIL KUMAR MOHINDROO Vs. STATE	August 31, 2001
ANIL KUMAR RAJVANSHI Vs. UNION OF INDIA	October 10, 2001
ANITA Vs. STATE OF HARYANA	February 2, 2001
ANOKH SINGH Vs. STATE OF PUNJAB	February 1, 2001
ANSHU KOHLI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH	November 28, 2001
ANTU Vs. NARESH SARAN	February 22, 2001
ANU LUMBA Vs. UNION OF INDIA	March 16, 2001
ANUP SINGH Vs. BHARAT PETROLEUM CORPORATION LTD	July 12, 2001
ANUPAM VASHISTA Vs. STATE OF HARYANA	April 23, 2001
ANUPAMA ALIAS CHARANJIT KAUR Vs. ASHWANI KUMAR	July 23, 2001
ANURAG ARORA Vs. STATE OF HARYANA	October 12, 2001
ANURAG GUPTA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION	January 17, 2001
APEX CHEMICALS Vs. STATE OF HARYANA	January 12, 2001
APEX CO-OPERATIVE HANDLOOM DEPARTMENT Vs. VINOD PARKASH NARULA	September 11, 2001
ARJAN SINGH Vs. BABU RAM	July 16, 2001
ARJAN SINGH AND ORS. Vs. STATE OF PUNJAB	February 7, 2001
ARMS STRONG RUBBER LTD Vs. GRAM PANCHAYAT, VILLAGE HAMBRAN, LUDHIANA AND OTHERS	April 3, 2001
ARTI ANEJA Vs. STATE OF PUNJAB	March 26, 2001
ARUN MALIK Vs. STATE OF HARYANA	December 3, 2001
ARUNA BANSAL Vs. JANAK DULARI	January 17, 2001
ARUNA GUPTA Vs. RANBIR SINGH DHANJAL	May 25, 2001
ARVIND AND ORS. Vs. STATE OF HARYANA	September 10, 2001
ARVIND KATCOH Vs. STATE OF PUNJAB	August 20, 2001
ASA SINGH Vs. STATE OF PUNJAB	December 18, 2001
ASHA YADAV Vs. KANTA GUPTA	August 20, 2001
ASHISH AGGARWAL Vs. KURUKSHETRA UNIVERSITY AND ANR.	November 8, 2001
ASHISH KAPURIA AND Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOT	August 30, 2001
ASHOK BHARTI Vs. STATE OF HARYANA AND ORS.	November 22, 2001
ASHOK KUMAR Vs. STATE OF PUNJAB	October 11, 2001
ASHOK KUMAR Vs. UNION OF INDIA	February 16, 2001
ASHOK KUMAR Vs. STATE OF HARYANA	March 26, 2001
ASHOK KUMAR Vs. STATE OF HARYANA THOUGH THE SECRETARY TO GOVERNMENT	April 23, 2001
ASHOK KUMAR Vs. CHANDIGARH ADMINISTRATION	March 1, 2001
ASHOK KUMAR CHAUHAN Vs. STATE OF PUNJAB	March 5, 2001
ASHOK KUMAR CHAUHAN Vs. STATE OF PUNJAB	December 4, 2001
ASHOK KUMAR GUPTA Vs. STATE OF PUNJAB	May 28, 2001
ASHOK KUMAR RANA Vs. UNION TERRITORY	November 29, 2001
ASHOK PATHAK Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD.	March 1, 2001
ASHOK PATHAK Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED	January 3, 2001
ASHOK PURI Vs. STATE OF PUNJAB	May 28, 2001
ASHWANI KUMAR Vs. STATE OF PUNJAB	July 25, 2001
ASHWANI KUMAR AGGARWAL Vs. SMT. KALAWATI	December 21, 2001
ATISH Vs. STATE OF HARYANA	October 3, 2001
ATLAS CYCLE INDUSTRIES LTD. Vs. MOHAN LAL AND OTHERS	September 27, 2001
ATMA SINGH Vs. PUNJAB STATE	August 3, 2001
ATMA SINGH Vs. PARMINDER SINGH	March 21, 2001
ATTAR SINGH Vs. ARUN GUPTA	December 21, 2001
ATTAR SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR	August 9, 2001
ATTAR SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR	September 8, 2001
ATUL Vs. BHUP SINGH JAIN AND ANR.	November 29, 2001
AVIAR SINGH AND OTHERS Vs. PARKASH KAUR AND OTHERS	August 24, 2001
AVINASH CHANDER Vs. HAZURA SINGH	January 14, 2001
AVTAR SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES PUNJAB	September 18, 2001
AVTAR SINGH Vs. STATE OF PUNJAB	May 23, 2001
AVTAR SINGH Vs. STATE OF HARYANA	July 24, 2001
AVTAR SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. (MARKFED), CHANDIGARH	March 14, 2001
AVTAR SINGH Vs. UNION OF INDIA	October 1, 2001
AVTAR SINGH Vs. UNION OF INDIA	January 10, 2001
AZMAT ALI KHAN Vs. THE STATE OF PUNJAB	November 9, 2001
B R ANAND INCOME TAX OFFICER Vs. DASHMESH ICE FACTORY	November 26, 2001
B SINGH Vs. STATE OF HARYANA	October 12, 2001
B.K. JUNEJA Vs. INDUSTRIAL TRIBUNAL HARYANA, FARIDABAD	March 8, 2001
B.N. KATARIA Vs. UNION TERRITORY, CHANDIGARH	April 18, 2001
BABA PURAN NATH Vs. STATE OF PUNJAB	January 29, 2001
BABBAR SINGH Vs. STATE OF PUNJAB	March 22, 2001
BABU LAL Vs. NARESH GULATI, I.A.S.	September 27, 2001
BABU RAM Vs. SHAM LAL	October 9, 2001
BACHAN KAUR Vs. SUKHDEV SINGH	December 6, 2001
BACHAN SINGH Vs. STATE OF PUNJAB	May 24, 2001
BACHAN SINGH Vs. DALIP KAUR ALIA DEEPO	August 10, 2001
BACHAN SINGH Vs. SUPERINTENDING CANAL OFFICER	January 30, 2001
BACHAN SINGH RANDHAWA, DSP AND ORS. Vs. STATE OF PUNJAB AND ORS.	August 20, 2001
BACHITTAR SINGH Vs. STATE OF PUNJAB	October 30, 2001
BADLOO PRASAD, MALI Vs. CHANDIGARH ADMINISTRATION	March 5, 2001
BADLU RAM Vs. DIRECTOR GENERAL OF POLICE	July 16, 2001
BADRI PARSHAD Vs. SHAM LAL	October 4, 2001
BADRIPARSHAD Vs. BIRBAL	November 29, 2001
BAG CHAND Vs. STATE OF PUNJAB	December 5, 2001
BAGH SINGH Vs. IQBAL SINGH	November 9, 2001
BAGICHA SINGH Vs. PUNJAB STATE ELECTION COMMISSION	March 13, 2001
BAGRAWAT Vs. MEHAR CHAND	February 13, 2001
BAHADUR CHAND Vs. KASHMIR STATIONERY MART	October 8, 2001
BAHADUR SINGH Vs. STATE OF HARYANA	February 20, 2001
BAHADUR SINGH Vs. LAKHWINDER SINGH	August 10, 2001
BAJ SINGH Vs. GANGO	December 6, 2001
BAJ SINGH ALIAS BAJI Vs. STATE OF PUNJAB	January 11, 2001
BAJWA AGRO INDUSTRIES LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL FINANCIAL RECONSTRUCTION	April 16, 2001
BAKHSHISH SINGH Vs. THE PUNJAB FINANCIAL CORPORATION	April 18, 2001
BAKHSHISH SINGH Vs. RAJINDER SINGH	August 21, 2001
BAKHTAUR SINGH Vs. STATE OF PUNJAB	August 7, 2001
BAKSHISH SINGH Vs. STATE OF PUNJAB	March 29, 2001
BAL KISHAN Vs. STATE OF HARYANA	March 12, 2001
BAL KISHAN Vs. RAM SINGH	March 13, 2001
BALBIR KAUR Vs. STATE OF PUNJAB	September 26, 2001
BALBIR SINGH Vs. NIKKA RAM	March 23, 2001
BALBIR SINGH Vs. STATE OF HARYANA	December 21, 2001
BALBIR SINGH Vs. MOHINDER SINGH AHLUWALIA	August 16, 2001
BALBIR SINGH Vs. GURDIAL SINGH	October 22, 2001
BALBIR SINGH Vs. STATE OF PUNJAB	August 13, 2001
BALBIR SINGH Vs. STATE OF PUNJAB	August 6, 2001
BALBIR SINGH Vs. STATE OF PUNJAB	January 22, 2001
BALBIR SINGH Vs. STATE OF PUNJAB THROUGH C.B.I.	March 5, 2001
BALBIR SINGH Vs. THEPUNJAB STATE COOPERATIVE SUPPLY MARKETING FED. LTD. AND ORS.	August 10, 2001
BALBIR SINGH Vs. AJIT SINGH	May 4, 2001
BALBIR SINGH Vs. STATE OF PUNJAB	April 5, 2001
BALBIR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS	September 5, 2001
BALBIR SINGH Vs. UNION OF INDIA	February 27, 2001
BALBIR SINGH Vs. STATE OF HARYANA	February 14, 2001
BALBIR SINGH DHARNI Vs. UNION OF INDIA	September 4, 2001
BALBIR SINGH DHARNI Vs. UNION OF INDIA	April 9, 2001
BALBIR SINGH JOHAR Vs. UNION OF INDIA	May 11, 2001
BALBIR SINGH SAINI Vs. UNION OF INDIA	April 18, 2001
BALBIRO Vs. MEJO	March 7, 2001
BALDEV SINGH Vs. THE STATE OF PUNJAB	July 30, 2001
BALDEV SINGH Vs. MALKIAT SINGH	July 17, 2001
BALDEV SINGH Vs. CHHOTA SINGH	January 30, 2001
BALDEV SINGH Vs. STATE OF HARYANA	October 11, 2001
BALDEV SINGH Vs. STATE OF HARYANA	October 17, 2001
BALDEV SINGH Vs. UNION OF INDIA ETC.	February 20, 2001
BALDEV SINGH Vs. STATE OF PUNJAB & ANR.	February 11, 2001
BALDEV SINGH Vs. BACHAN KAUR AND OTHERS	March 30, 2001
BALDEV SINGH Vs. NACHATTAR SINGH AND ORS.	April 24, 2001
BALDEV SINGH Vs. STATE OF PUNJAB	March 5, 2001
BALDEV SINGH @ BILLU SINGH Vs. STATE OF PUNJAB	January 30, 2001
BALJEET ALIAS SUNDA Vs. ANGREJO	December 21, 2001
BALJINDER KAUR Vs. UNION OF INDIA	January 15, 2001
BALJINDER SINGH Vs. STATE OF PUNJAB	October 11, 2001
BALJIT KAUR Vs. STATE OF PUNJAB & OTHERS	February 23, 2001
BALJIT SINGH Vs. BALWINDER KAUR	August 16, 2001
BALKAR SINGH Vs. STATE OF HARYANA	August 9, 2001
BALKAR SINGH Vs. STATE OF PUNJAB	October 24, 2001
BALKAR SINGH Vs. STATE OF HARYANA AND ANOTHER	November 20, 2001
BALKAR SINGH Vs. GURMIT SINGH	April 19, 2001
BALKAR SINGH Vs. KISHORI LAL	April 20, 2001
BALRAM Vs. DIVISIONAL CANAL OFFICER, SIRSA WATER SER. DIV	September 24, 2001
BALRAM AND ORS. Vs. THE DIVISIONAL CANAL OFFICER, SIRSA WATER SERVICE DIVISION AND ORS.	November 24, 2001
BALVINDER Vs. STATE OF HARYANA	February 14, 2001
BALVINDER KAUR Vs. RAM KUMAR	March 15, 2001
BALWAN SINGH Vs. THE STATE OF HARYANA AND ANOTHER	December 20, 2001
BALWANT SINGH Vs. STATE OF PUNJAB	October 19, 2001
BALWANT SINGH Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL CUM LABOUR COURT PANIPAT	September 6, 2001
BALWANT SINGH Vs. STATE OF HARYANA	March 29, 2001
BALWANT SINGH Vs. STATE OF HARYANA	December 11, 2001
BALWANT SINGH Vs. STATE OF HARYANA	March 13, 2001
BALWANT SINGH @ BANTA Vs. STATE OF PUNJAB	May 15, 2001
BALWANT SINGH AND OTHERS Vs. M/S KRISHANA AND COMPANY ROHTAK AND OTHERS	August 24, 2001
BALWANT SINGH CLERK Vs. STATE OF HARYANA	February 15, 2001
BALWINDER JIT KAUR Vs. KULDEEP SINGH	July 17, 2001
BALWINDER KAUR Vs. BHAJAN SINGH	January 19, 2001
BALWINDER NATH Vs. UNION OF INDIA (UOI) AND ORS.	September 10, 2001
BALWINDER SINGH Vs. STATE OF PUNJAB	January 25, 2001
BALWINDER SINGH Vs. FINANCIAL COMMISSIONER	March 19, 2001
BALWINDER SINGH ALIAS GUDU Vs. STATE OF PUNJAB	January 29, 2001
BALWINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER	August 28, 2001
BANARSI DAS AND ANOTHER Vs. BALWANT AND OTHERS	July 13, 2001
BANTA SINGH Vs. CHIEF CANAL OFFICER	May 9, 2001
BANTA SINGH Vs. KHAJAN SINGH	February 12, 2001
BANTI Vs. PACIFIC ENTERPRISES THROUGH ITS SOLE PROP. BOOTA SINGH	January 17, 2001
BANWARI LAL Vs. STATE OF HARYANA	September 28, 2001
BARU AND ANR. Vs. TEK RAM AND ORS.	November 21, 2001
BASHESHWAR DASS Vs. ZILE SINGH	May 22, 2001
BAWA AGRO CENTRE Vs. STATE OF PUNJAB	March 1, 2001
BAWA SINGH Vs. KARAM KAUR	April 27, 2001
BAWINDER KUMAR Vs. STATE OF HARYANA	December 12, 2001
BEANT KAUR Vs. STATE OF PUNJAB	May 14, 2001
BHAG SINGH Vs. STATE OF PUNJAB	March 8, 2001
BHAG SINGH Vs. PRESIDING OFFICER, LABOUR COURT AMBALA	July 11, 2001
BHAGAT RAM Vs. BANT SINGH	August 28, 2001
BHAGAT RAM Vs. GRAM PANCHAYAT	June 1, 2001
BHAGAT SINGH Vs. DILAWAR SINGH	November 29, 2001
BHAGIRTH SHARMA Vs. PUNJAB SPINNING & WEAVING MILLS LTD. AND OTHERS	September 1, 2001
BHAGIRTH SHARMA Vs. PUNJAB SPINNING AND WEAVING MILLS LIMITED	January 9, 2001
BHAGO Vs. RAM LAL	August 3, 2001
BHAGWAN DASS Vs. STATE OF HARYANA	February 27, 2001
BHAGWAN DASS AND ORS. Vs. PARAMJIT S/O SH. GOKAL CHAND AND ORS.	November 22, 2001
BHAGWAN SINGH MOKAL Vs. UNION TERRITORY	January 8, 2001
BHAGWANTI Vs. HUDA	May 9, 2001
BHAICHARA GOODS TRANSPORT TRUCK UNION Vs. STATE OF HARYANA	May 29, 2001
BHAJAN Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	August 29, 2001
BHAJAN SINGH Vs. STATE OF PUNJAB	December 13, 2001
BHAJAN SINGH @ HARBHAJAN SINGH Vs. GURBAX SINGH	April 20, 2001
BHAKRA BEAS MANAGEMENT BOARD Vs. RAJINDER SINGH PATPATIA AND ANR.	August 13, 2001
BHARAT KRISHAN SAHNI Vs. BHAKRA BEAS MANAGEMENT BOARD	March 6, 2001
BHARTI SYSTEL LIMITED Vs. UNION OF INDIA (UOI) AND ORS.	November 22, 2001
BHARTIYA KISSAN UNION Vs. STATE OF PUNJAB	May 10, 2001
BHATHINDA CENTRAL CO-OPERATIVE BANK LTD. Vs. THE STATE OF PUNJAB	October 18, 2001
BHIM SAIN Vs. STATE OF HARYANA	October 5, 2001
BHIM SINGH Vs. SMT. MAMO AND ORS.	August 20, 2001
BHIRA Vs. STATE OF HARYANA	May 21, 2001
BHOLA ALIAS RANJIT SINGH Vs. STATE OF PUNJAB	August 29, 2001
BHOLA SINGH Vs. SUPERINTENDING CANAL OFFICER	April 26, 2001
BHOLA SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD	April 25, 2001
BHOOP SINGH Vs. STATE OF HARYANA	December 20, 2001
BHOOP SINGH BISHNOI Vs. STATE OF HARYANA	November 21, 2001
BHOORA RAM Vs. MUKH RAM	March 27, 2001
BHULLA RAM Vs. ZILE SINGH	February 16, 2001
BHULLAR CONSTRUCTION CO. Vs. STATE OF PUNJAB	January 3, 2001
BHUPINDER ALIAS MOHINDER SINGH Vs. STATE OF HARYANA	September 25, 2001
BHUPINDER KAUR Vs. BUDH SINGH	July 23, 2001
BHUPINDER KAUR Vs. STATE OF PUNJAB	April 26, 2001
BHUPINDER SINGH Vs. STATE OF PUNJAB	February 16, 2001
BHUPINDER SINGH Vs. RAJNI DEVI	August 20, 2001
BHUPINDER SINGH Vs. FOOD INSPECTOR CIVIL HOSPITAL PUNJAB	May 29, 2001
BHUPINDER SINGH Vs. UNION OF TERRITORY CHANDIGARH	January 4, 2001
BHUPINDER SINGH Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURE UNIVERSITY, HISSAR	March 16, 2001
BHURA SINGH Vs. DISTRICT AND SESSIONS JUDGE, SANGRUR	February 16, 2001
BIJENDER SINGH Vs. STATE OF HARYANA AND OTHERS	December 11, 2001
BIKAR SINGH Vs. KAPUR SINGH	January 10, 2001
BIMAL WANTI JAIN Vs. INCOME TAX APPELLATE TRIBUNAL	September 27, 2001
BIMLA Vs. TARSEM LAL GOYAL	February 22, 2001
BIMLA Vs. STATE OF HARYANA	February 1, 2001
BIMLA PANI Vs. STATE OF HARYANA	February 5, 2001
BINDU Vs. CONTINENTAL VALVES LTD	January 18, 2001
BINJA (DECEASED) REPRESENTED BY LRS Vs. AJIT SINGH	November 9, 2001
BINJA (DECEASED) REPRESENTED BY LRS. Vs. AJIT SINGH	September 11, 2001
BIR SINGH Vs. STATE OF HARYANA	February 13, 2001
BIRENDER SINGH Vs. STATE OF HARYANA	July 30, 2001
BIRKHA Vs. PHOOL SINGH	December 21, 2001
BRAHM PARKASH Vs. STATE OF PUNJAB	October 18, 2001
BRAHM SINGH Vs. DAYAWATI	October 10, 2001
BRIG PREM KUMAR Vs. REGISTRAR CO OPERATIVE SOCIETY	February 16, 2001
BRIG SATYA DEV (RETD.) Vs. STATE OF HARYANA	March 20, 2001
BRIJ BHUSHAN Vs. STATE OF HARYANA	September 18, 2001
BRIJ LAL Vs. STATE OF HARYANA	December 6, 2001
BRIJ LAL AND ANR. Vs. STATE OF PUNJAB AND ORS.	September 20, 2001
BRIJ MOHAN Vs. STATE OF PUNJAB	December 6, 2001
BRIJ MOHAN KHANNA Vs. UNION OF INDIA	May 28, 2001
BUNNY Vs. UNION OF INDIA	December 21, 2001
BUTA KHAN Vs. STATE OF PUNJAB	March 8, 2001
C.P. SHORAN Vs. STATE OF PUNJAB	December 12, 2001
CAPT. K.S. SHERGILL (RETD.), DEPUTY DIRECTOR SAINIK WELFARE, FEROZEPUR Vs. STATE OF PUNJAB	July 19, 2001
CCE Vs. MAHESHWARI WOOLLEN MILLS AND ANR.	September 18, 2001
CEMENT CORPN OF INDIA Vs. P O CENTRAL GOVT IND TRIBUNAL	October 25, 2001
CENTRAL BANK OF INDIA Vs. DASHMESH TRACTOR PARTS AND ORS.	November 5, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. RUPINDER KAUR	February 14, 2001
CENTRAL STATE FARM, HISSAR Vs. SUKHBIR SINGH AND ANOTHER	October 10, 2001
CENTRAL STATE FARM, HISSAR Vs. BALBIR SINGH	May 18, 2001
CEPHAM MILK SPECIALITIES LTD Vs. STATE OF PUNJAB	November 20, 2001
CH. CHARAN SINGH, HARYANA AGRICULTURE UNIVERSITY, HISSAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	January 11, 2001
CHAMAN LAL MAHAJAN Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	May 24, 2001
CHANAN SINGH Vs. SURJIT SINGH	September 14, 2001
CHAND Vs. STATE OF HARYANA	October 23, 2001
CHANDER Vs. ROHTAS	April 25, 2001
CHANDER BHAN Vs. BANWARI LAL	March 15, 2001
CHANDER BHAN Vs. THE MUNICIPAL CORPORATION AND ORS.	April 26, 2001
CHANDER BHAN Vs. STATE OF HARYANA	July 11, 2001
CHANDER MOHAN TRIKHA SCIENTIST Vs. UNION OF INDIA	September 5, 2001
CHANDER PRABHA AHUJA Vs. MOHAMMAD IFTIKHAR	May 30, 2001
CHANDER WATI Vs. KRISHAN CHAND	March 6, 2001
CHANDIGARH HOUSING BOARD Vs. UNION OF INDIA	September 7, 2001
CHANDO DEVI Vs. DHARMO DEVI	March 27, 2001
CHARAN DASS SHOREWALA Vs. STATE OF HARYANA	January 16, 2001
CHARAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER	September 10, 2001
CHARANJIT SINGH Vs. STATE OF PUNJAB	May 22, 2001
CHATAR SINGH Vs. STATE OF HARYANA	February 15, 2001
CHATTAR SINGH Vs. MEHAR SINGH	October 19, 2001
CHATTAR SINGH Vs. THE HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS	September 13, 2001
CHAWLA ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	August 24, 2001
CHET RAM SHARMA Vs. STATE OF HARYANA	May 9, 2001
CHET RAM SHARMA Vs. STATE OF HARYANA	September 5, 2001
CHETAN BHATNAGAR Vs. STATE OF HARYANA	December 21, 2001
CHHATAR SINGH Vs. ZILE SINGH	February 6, 2001
CHHINDA SINGH Vs. STATE OF PUNJAB	July 19, 2001
CHHOTE LAL @ BABA CHHAIL BIHARI SHARAN Vs. STATE OF HARYANA	December 18, 2001
CHHOTU RAM Vs. STATE OF HARYANA	August 29, 2001
CHILD WELFARE EDUCATION SOCIETY (REGD ) Vs. STATE OF PUNJAB	July 31, 2001
CHINDA SINGH Vs. STATE OF PUNJAB	August 13, 2001
CHINDER KAUR ALIAS CHNIDO Vs. STATE OF PUNJAB	October 30, 2001
CHIRANJI LAL Vs. STATE OF HARYANA AND ANR.	October 3, 2001
CHOTH MAL Vs. STATE OF HARYANA	September 25, 2001
CHUHAD SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT	February 23, 2001
CHUHAR RAM Vs. STATE OF HARYANA	May 25, 2001
COL. DAMANJIT SINGH Vs. CHARANJIT SINGH	July 5, 2001
COMMISSIONER AND SECRETARY, HARYANA ROADWAYS, CHANDIGARH Vs. PYARE LAL	August 22, 2001
COMMISSIONER OF C. EX., CHANDIGARH Vs. ALPHA DRUGS (INDIA) LTD.	February 13, 2001
COMMISSIONER OF C. EX., CHANDIGARH Vs. J.R. ENGG. WORKS	August 30, 2001
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. SWARAJ AUTOMOTIVES LTD.	November 22, 2001
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. BAIJ NATH ASHRAFI LAL	November 7, 2001
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. PUNJAB TRACTORS LTD. (SCD)	October 15, 2001
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. STELCO STRIPS LTD.	October 12, 2001
COMMISSIONER OF C. EX., CHANDIGARH-I Vs. DOABA STEEL ROLLING MILLS	October 17, 2001
COMMISSIONER OF C. EX., CHANDIGARH-II Vs. KHANNA MALLEALE	October 12, 2001
COMMISSIONER OF C. EX., CHANDIGARH-II Vs. DEESH PLASTIC INDUSTRIES	October 19, 2001
COMMISSIONER OF C. EX., DELHI-II Vs. ASSOCIATED ENGINEERING INDUSTRIES	November 6, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. MAHESHWARI WOOLLEN MILLS AND ANR	September 18, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. CEGAT	November 22, 2001
COMMISSIONER OF CENTRAL EXCISE, COMMISSIONERATE-II, CHANDIGARH Vs. M C HANDA AND BROTHERS, JALANDHAR	July 26, 2001
COMMISSIONER OF GIFT TAX Vs. SHANKUNTALA DEVI	July 6, 2001
COMMISSIONER OF INCOME TAX Vs. SUMER CHAND JAIN AND SONS	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS SHARMA	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. ANITA ARORA	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. RATHI CONSTRUCTION CO	July 5, 2001
COMMISSIONER OF INCOME TAX Vs. GARG TRADERS	July 10, 2001
COMMISSIONER OF INCOME TAX Vs. ISHER DASS MAHAJAN AND SONS	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. MOHINDER GOEL	July 17, 2001
COMMISSIONER OF INCOME TAX Vs. VARINDRA AND CO	July 18, 2001
COMMISSIONER OF INCOME TAX Vs. BALABUS BIRLA AND COMPANY	July 19, 2001
COMMISSIONER OF INCOME TAX Vs. RAM PARSHAD AND SONS	July 4, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION LTD	July 4, 2001
COMMISSIONER OF INCOME TAX Vs. GOVERDHAN DASS AND SONS	July 4, 2001
COMMISSIONER OF INCOME TAX Vs. SUKHJIT STARCH AND CHEMICALS LIMITED	May 15, 2001
COMMISSIONER OF INCOME TAX Vs. HARYANA EDUCATION SOCIETY	February 12, 2001
COMMISSIONER OF INCOME TAX Vs. CEBON INDIA LIMITED	February 12, 2001
COMMISSIONER OF INCOME TAX Vs. SAURABH KULSHRESHTHA	January 12, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB AGRO INDUSTRIES CORPORATION LIMITED	September 12, 2001
COMMISSIONER OF INCOME TAX Vs. PEPSU ROAD TRANSPORT CORPORATION	September 4, 2001
COMMISSIONER OF INCOME TAX Vs. ARUNA LUTHRA	August 31, 2001
COMMISSIONER OF INCOME TAX Vs. EXCORTS DEALERS DEVELOPMENT ASSOCIATION LIMITED	September 19, 2001
COMMISSIONER OF INCOME TAX Vs. VARUN PROCESSORS PRIVATE LIMITED	September 19, 2001
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND HARI PRAKASH	September 19, 2001
COMMISSIONER OF INCOME TAX Vs. CHOPRA BROS INDIA PRIVATE LIMITED	September 20, 2001
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR BANSAL	October 22, 2001
COMMISSIONER OF INCOME TAX Vs. RAM PIYARA SATISH KUMAR	October 11, 2001
COMMISSIONER OF INCOME TAX Vs. BEDI TECHNO PROJECTS PRIVATE LIMITED	October 15, 2001
COMMISSIONER OF INCOME TAX Vs. FAZILKA CO OPERATRIVE SUGAR MILLS LIMITED	October 15, 2001
COMMISSIONER OF INCOME TAX Vs. INDO ASIAN SWITCHGEARS P LTD	November 21, 2001
COMMISSIONER OF INCOME TAX Vs. J N BHATIA	November 22, 2001
COMMISSIONER OF INCOME TAX Vs. N S CHADHA	November 22, 2001
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES P LTD	November 22, 2001
COMMISSIONER OF INCOME TAX Vs. K S BHATIA	August 21, 2001
COMMISSIONER OF INCOME TAX Vs. AJAIB SINGH AND COMPANY	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. SHIVA SALES CORPORATION	July 19, 2001
COMMISSIONER OF INCOME TAX Vs. PARDEEP JAIN	July 24, 2001
COMMISSIONER OF INCOME TAX Vs. USHA MATHUR	July 24, 2001
COMMISSIONER OF INCOME TAX Vs. HANSA AGENCIES PRIVATE LIMITED	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. GURU RAM DASS FRUIT AND VEGETABLE AGENCY	December 7, 2001
COMMISSIONER OF INCOME TAX Vs. CORAL CHEMICALS PVT LIMITED	December 18, 2001
COMMISSIONER OF INCOME TAX Vs. SOBHA SINGH JAIRAM SINGH	December 20, 2001
COMMISSIONER OF INCOME TAX Vs. USHA VERMA	November 21, 2001
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN WIRE PRODUCTS LIMITED	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. DARSHAN SINGH KALSI	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. GHANSHAM DASS	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. SOMANI PILKINGTONS LTD.	August 19, 2001
COMMISSIONER OF INCOME TAX Vs. INDO ASIAN SWITCHGEARS (P.) LTD.	November 20, 2001
COMMISSIONER OF INCOME TAX Vs. ABROL ENGINEERING CO. P. LTD.	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. MALHOTRA INDUSTRIAL CORPORATION	October 5, 2001
COMMISSIONER OF WEALTH TAX Vs. GURU AMARJIT SINGH	October 5, 2001
COMMODORE HARJIT SINGH KANG Vs. H.C. SHARMA	July 20, 2001
COMMR. OF C. EX., COMMISSIONERATE-I Vs. LUDHIANA BEVERAGES LTD.	September 13, 2001
COMMR. OF C. EX., DELHI-III Vs. INDIAN SUGAR AND GENERAL ENG. CORP.	October 19, 2001
COMMR. OF C. EXCISE, CHANDIGARH-II Vs. NATIONAL FERTILIZER LTD.	October 16, 2001
CONSTABLE LAL SINGH Vs. STATE OF PUNJAB AND ORS.	March 19, 2001
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB AND OTHERS	November 23, 2001
COURTS OF ITS OWN MOTION Vs. STATE OF HARYANA	October 12, 2001
D L F QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST Vs. STATE OF HARYANA	March 7, 2001
D.C.M. ENGINEERING PRODUCTS Vs. P.O. LABOUR COURT	July 23, 2001
D.D. SHARMA Vs. STATE OF PUNJAB	March 15, 2001
D.K. CHAWLA Vs. STATE OF HARYANA	May 29, 2001
D.K. JAIN Vs. UNION OF INDIA	March 13, 2001
D.R PYARA LAL GARG Vs. STATE OF PUNJAB	April 18, 2001
D.R. SATIJA Vs. STATE OF HARYANA	July 31, 2001
DALBIR SINGH Vs. PUNJAB NATIONAL BANK	May 20, 2001
DALBIR SINGH Vs. SIMAR KAUR ALIAS SIMRO	October 11, 2001
DALBIR SINGH Vs. STATE OF HARYANA	August 14, 2001
DALEL SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.	January 30, 2001
DALER SINGH Vs. NAFE SINGH	December 21, 2001
DALJINDER SINGH Vs. HARBANS KAUR	January 4, 2001
DALJIT KAUR Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB	January 16, 2001
DALVIR SINGH DHIROWAL Vs. KANWALJIT SINGH	August 3, 2001
DARA SINGH Vs. STATE OF PUNJAB	February 12, 2001
DARBARA SINGH Vs. STATE OF PUNJAB	November 9, 2001
DARSHAN LAL Vs. SHEELA DEVI	August 27, 2001
DARSHAN SINGH Vs. RAGHBIR SINGH	January 31, 2001
DARSHAN SINGH Vs. AVTAR SINGH	November 29, 2001
DARSHAN SINGH Vs. BHAGAT DEVI DASS HIRA DASS CHARITABLE TRUST	October 10, 2001
DARSHAN SINGH Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES	March 16, 2001
DARSHAN SINGH Vs. UNION OF INDIA	February 7, 2001
DARSHAN SINGH Vs. FAQIRIA	February 20, 2001
DARSHAN SINGH Vs. STATE OF PUNJAB AND ANR.	April 27, 2001
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANR	March 5, 2001
DARSHAN SINGH SIDHU Vs. FOOD CORPORATION OF INDIA	July 19, 2001
DATA RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.	May 15, 2001
DAULAT RAM Vs. STATE OF HARYANA	September 11, 2001
DAULAT RAM Vs. RAM DAS	May 10, 2001
DAVINDER SINGH Vs. AJAIB SINGH	March 8, 2001
DAYA NAND Vs. STATE OF HARYANA	January 11, 2001
DAYAL DASS Vs. THE PRESIDING OFFICER, LABOUR COURT, BHATINDA	March 7, 2001
DAYANAND MEDICAL COLLEGE AND HOSPITAL, LUDHIANA, ITS PRINCIPAL Vs. STATE OF PUNJAB AND OTHERS	June 18, 2001
DEEP CHAND Vs. STATE OF HARYANA	November 20, 2001
DEEP CHAND VERMA Vs. PUNJAB UNIVERSITY, THROUGH ITS REGISTRAR, CHANDIGARH	September 25, 2001
DEEPAK GUPTA Vs. STATE OF PUNJAB	March 19, 2001
DEEPAK KUMAR Vs. MANISHA	May 1, 2001
DEEPAK KUMAR MEHRA AND ANOTHER Vs. STATE OF PUNJAB	March 22, 2001
DEEPAK MAKKAR Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA	October 25, 2001
DEEPINDER KUMAR GUPTA Vs. VIVEK MAHROTRA	November 9, 2001
DEEPTI RISHI Vs. VIPIN RISHI	September 28, 2001
DELHI ASSAM ROADWAYS CORPORATION LTD. Vs. STATE OF HARYANA AND ANR.	March 8, 2001
DERA BHAI SAMER SINGH Vs. G.S. GHUMAN	November 21, 2001
DES RAJ Vs. SURJIT KAUR	January 4, 2001
DES RAJ DANG Vs. STATE OF PUNJAB	July 23, 2001
DEV RAJ Vs. MUNICIPAL COUNCIL, MALERKOTLA	January 5, 2001
DEVENDER KUMAR Vs. RAJINDER SINGH YADAV	May 9, 2001
DEVENDER SINGH Vs. NIRMAL KAUR	April 19, 2001
DEVENDER SINGH Vs. KURUKSHETRA UNIVERSITY	March 19, 2001
DEVINDER PAL SINGH Vs. SARDARA SINGH	January 16, 2001
DEVINDER SINGH Vs. STATE OF PUNJAB	July 25, 2001
DEVINDER SINGH Vs. CHANDIGARH ADMINISTRATION	January 30, 2001
DEWAN CHAND Vs. KULDIP KUMAR MEHTA	September 19, 2001
DEWAN CHAND Vs. THE STATE OF HARYANA AND ORS.	October 15, 2001
DHALIWAL AGRO CENTRE Vs. STATE OF PUNJAB	November 23, 2001
DHALIWAL AGRO CENTRE Vs. STATE OF PUNJAB	November 2, 2001
DHALIWAL TRADING AGENCY Vs. VARINDER SINGH	May 28, 2001
DHAN KAUR Vs. MALKIAT SINGH	May 23, 2001
DHAN SINGH AND OTHERS Vs. STATE OF PUNJAB	October 23, 2001
DHANANSUM CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED, DHANANSU DIST LUDHIANA Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, PATIALA	March 6, 2001
DHANNA RAM Vs. UTTAR HARYANA BIJLI NIGAM PANCHKULA AND ORS.	July 31, 2001
DHARAM PAL Vs. R.S. MALIK	October 31, 2001
DHARAM PAL Vs. STATE OF HARYANA	August 13, 2001
DHARAM PAL AND ORS. Vs. STATE OF HARYANA AND ORS.	September 25, 2001
DHARAM PAUL ARORA Vs. STATE OF PUNJAB	January 30, 2001
DHARAM SINGH Vs. STATE OF HARYANA	February 16, 2001
DHARAM SINGH Vs. KAPTAN SINGH	November 2, 2001
DHARAM SINGH Vs. STATE OF HARYANA	August 23, 2001
DHARAM SINGH Vs. PRITAM SINGH	May 23, 2001
DHARAM SINGH Vs. STATE THROUGH CBI	February 1, 2001
DHARAM SINGH Vs. FINANCIAL COMMISSIONER	April 17, 2001
DHARAM SINGH YADAV Vs. STATE OF HARYANA	July 6, 2001
DHARAM VIR Vs. STATE OF HARYANA AND ANOTHER	November 7, 2001
DHARAMBIR Vs. STATE OF HARYANA	January 22, 2001
DHARAMBIR Vs. STATE OF HARYANA	January 16, 2001
DHARAMVEER Vs. STATE OF HARYANA	November 9, 2001
DHARAMVIR Vs. HARBAKSH SINGH	November 29, 2001
DHARMA Vs. HARYANA STATE	March 7, 2001
DHARMINDER KUMAR JAIN Vs. STATE OF PUNJAB	May 17, 2001
DHARMINDER KUMAR SOOD Vs. SMT. SUSHAMA SOOD	October 30, 2001
DHUMAN SINGH Vs. STATE OF PUNJAB AND ORS.	July 17, 2001
DIAL SINGH Vs. UTTAM SINGH	December 14, 2001
DILBAG MASIH Vs. KASHMIR SINGH	August 23, 2001
DILBAG SINGH Vs. STATE OF HARYANA	January 29, 2001
DILBAG SINGH Vs. STATE OF HARYANA	January 24, 2001
DILBAGH SINGH Vs. STATE OF PUNJAB	November 28, 2001
DILBAGH SINGH Vs. THAKUR SINGH	April 1, 2001
DILBAGH SINGH Vs. THAKUR SINGH	January 4, 2001
DINU Vs. STATE OF HARYANA	May 21, 2001
DIPA SINGH Vs. STATE OF PUNJAB	November 2, 2001
DIRECTOR OF EXTENSION, CCS, HAU, HISSAR Vs. RATTAN SINGH	May 16, 2001
DISTRICT RED CROSS SOCIETY Vs. JOGINDER PAL ALIAS JOGINDER NATH	March 14, 2001
DISTRICT RURAL AND DEVELOPMENT AGENCY, SIRSA Vs. TARA RANI	October 17, 2001
DISTRICT RURAL DEVELOPMENT AGENCY, SIRSA Vs. MANJIT SINGH	September 17, 2001
DIVISIONAL ENGINEER (CCD) Vs. RAJA RAM	May 4, 2001
DIVISIONAL FOREST OFFICER Vs. ASSISTANT LABOUR COMMISSIONER-CUM-AUTHORITY UNDER MINIMUM WAGES ACT, 1948 AND ORS.	October 4, 2001
DIWAN CHAND Vs. SOHAN LAL	May 28, 2001
DR. BALKARN SINGH Vs. STATE OF PUNJAB AND ANR.	October 18, 2001
DR. BALWANT SINGH Vs. STATE OF PUNJAB	July 31, 2001
DR. H.K. VERMA Vs. THE CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR	April 24, 2001
DR. HONEY ARYA Vs. PANJAB UNIVERSITY	January 30, 2001
DR. JASHEET SINGH BHULLAR Vs. STATE OF PUNJAB	February 28, 2001
DR. K.G. TIWARI Vs. STATE OF HARYANA	December 20, 2001
DR. KULDIP SINGH, READER, DEPTT. OF SURGERY DAYANAND MEDICAL COLLEGE AND HOSPITAL, LUDHIANA Vs. DAYANAND MEDICAL COLLEGE AND ORS.	December 21, 2001
DR. LAKHVIRPAL SINGH Vs. STATE OF PUNJAB	May 24, 2001
DR. RAJNI KAPOOR Vs. STATE OF HARYANA	June 1, 2001
DR. SANJEEV SHARMA Vs. THE CENTRAL COUNCIL OF INDIAN MEDICINE	January 25, 2001
DR. SUDHA SURI Vs. UNION OF INDIA	November 22, 2001
DR. SUKHWINDER SINGH GILL Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND OTHERS	February 8, 2001
DR. SUKHWINDER SINGH GILL Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND OTHERS	August 2, 2001
DR. VANITA BANSAL Vs. STATE OF PUNJAB	August 1, 2001
DR. VIJAY KUMAR JAIN Vs. UNION OF INDIA (UOI) AND ANR.	November 7, 2001
DURGA DUTT Vs. BANWARI LAL	February 20, 2001
DURGA PARSAD FARIDABAD Vs. P O INDISTRIAL TRIBUNAL CUM LABOUR COURT 1	February 12, 2001
DYAL SINGH COLLEGE TRUST SOCIETY Vs. LAND ACQUISITION COLLECTOR	March 8, 2001
ECHER TRACTORS Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL I FARIDABAD	August 23, 2001
EMPLOYEES OF PUNWIRE MOBILE COMMUNICATION LTD. Vs. PUNWIRE MOBILE COMMUNICATION LTD. (IN LIQUIDATION) AND ORS.	August 16, 2001
ER. KULBIR SINGH Vs. STATE OF PUNJAB	October 18, 2001
ESS KAY BUILDER Vs. PUNJAB POLICE HOUSING CORPORATION LIMITED AND ORS.	August 30, 2001
ESSAR STEEL Vs. PUNJAB AND SIND BANK	March 2, 2001
EX LAC PREM SAGAR SHARMA Vs. UNION OF INDIA	January 3, 2001
EX MAJOR BACHAN SINGH Vs. UNION OF INDIA	May 3, 2001
EX-CAPT. HARBHAJAN SINGH Vs. UNION OF INDIA	May 2, 2001
EX-CONSTABLE BADLU RAM Vs. DIRECTOR GENERAL OF POLICE	July 16, 2001
EX-CONSTABLE JHIRMAL SINGH Vs. STATE OF PUNJAB	January 4, 2001
EX-CONSTABLE RAJINDER KUMAR Vs. STATE OF HARYANA AND ORS.	September 20, 2001
EX-JWO SUTANTAR SINGH Vs. UNION OF INDIA	March 1, 2001
EX-MAJOR BACHAN SINGH Vs. UNION OF INDIA	March 5, 2001
EX-RISALDAR MANJIT SINGH Vs. UNION OF INDIA	February 28, 2001
EX-SEP. SATMINDER SINGH Vs. UNION OF INDIA	January 15, 2001
EX-SEPOY BHUP SINGH Vs. UNION OF INDIA	February 28, 2001
EX-SEPOY UJAGAR SINGH Vs. UNION OF INDIA	March 14, 2001
EX-SIGNALMAN BIDHI CHAND RANA Vs. SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF DEFENCE	May 4, 2001
EX. DAFEDAR CLERK DIDAR SINGH Vs. UNION OF INDIA	May 9, 2001
EX. HAVILDAR OM CHAND Vs. UNION OF INDIA	February 20, 2001
EX. LAC PREM SAGAR SHARMA Vs. UNION OF INDIA	March 1, 2001
FAKIR CHAND Vs. GOVT. FOOD INSPECTOR	October 16, 2001
FALCON BREADERS PRIVATE LIMITED Vs. H.S. MANN	August 24, 2001
FALCON BREEDERS PVT. LTD. Vs. HARI SINGH MANN	May 10, 2001
FAQUIR CHAND Vs. MADAN LAL	October 29, 2001
FARIDABAD CENTRAL CO OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT II FARIDABAD	October 22, 2001
FASHION EXPRESS, DUNDAHERA, GURGAON Vs. SMT. ARCHANA DASS	October 8, 2001
FATEH SINGH Vs. KARAN SINGH	October 8, 2001
FIZZ DRINKS P LTD Vs. STATE OF HARYANA	March 15, 2001
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH	February 22, 2001
FOOD CORPORATION OF INDIA Vs. ARVINDER KAUR	May 23, 2001
FOOD CORPORATION OF INDIA, DISTRICT OFFICE FEROZEPUR Vs. MUNICIPAL COMMITTEE, DHARMAKOT, DISTRICT FEROZEPUR	September 12, 2001
FURKEN ALIAS MANA Vs. STATE OF HARYANA	February 24, 2001
G M HARYANA ROADWAYS Vs. RUDHAN SINGH	May 14, 2001
G S JHAJ Vs. STATE OF PUNJAB	March 29, 2001
G S SANDHU Vs. UNION OF INDIA	July 19, 2001
G.C. ROHILLA Vs. GIAN RICE AND GENERAL MILLS	November 2, 2001
GAHGI DEVI Vs. SHIV LAL	December 4, 2001
GAINDA RAM Vs. L.C. NARULA	October 22, 2001
GAITRI EXPORTS Vs. UNION OF INDIA	November 20, 2001
GAJJAN SINGH Vs. TERSAM LAL, ASSISTANT SUB INSPECTOR OF POLICE	June 1, 2001
GAJJO DEVI Vs. STATE OF HARYANA	August 13, 2001
GANDHARAB SINGH Vs. PRESIDING OFFICER	September 7, 2001
GANDHARAB SINGH Vs. PRESIDING OFFICER	July 9, 2001
GANGA RAM GOEL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	December 5, 2001
GARIB DAS Vs. UNION OF INDIA AND ANOTHER	May 9, 2001
GARIB DAS Vs. UNION OF INDIA AND ANOTHER	September 5, 2001
GARJA SINGH Vs. GRAM PANCHAYAT OF VILLAGE MAJAT	April 3, 2001
GAURA DEVI Vs. BAL MUKAND	September 10, 2001
GAURI MALIK AND ORS. Vs. STATE OF HARYANA AND ANR.	November 8, 2001
GEE CITY BUILDERS PRIVATE LIMITED Vs. STATE OF PUNJAB AND OTHERS	September 3, 2001
GEETA RANI Vs. PSEB MOHALI	February 6, 2001
GEJA SINGH AND OTHERS Vs. STATE OF PUNJAB	March 14, 2001
GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Vs. INDER BAHADUR	September 3, 2001
GENERAL MANAGER, PB. ROADWAYS Vs. AMIR CHAND	November 28, 2001
GHANSHAM DASS Vs. STATE BANK OF INDIA	October 15, 2001
GHISA RAM Vs. ASSISTANT COLLECTOR 1ST GRADE, NARNAUL	September 13, 2001
GIRDHARI LAL Vs. COMMISSIONER OF INCOME TAX	September 20, 2001
GOBIND RAM Vs. KANSHI RAM	August 13, 2001
GOBIND RAM SHARMA Vs. STATE OF HARYANA AND ORS.	November 8, 2001
GOBINDER SINGH Vs. THE PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA	January 31, 2001
GOPAL BAHADUR Vs. STATE OF HARYANA	January 31, 2001
GOPAL KRISHAN Vs. STATE OF HARYANA	July 16, 2001
GOPAL KRISHAN SAINI Vs. STATE OF PUNJAB	January 12, 2001
GOPI Vs. KRISHNA	August 27, 2001
GOPI CHAND AND OTHERS Vs. RAM CHANDER AND ORS.	March 15, 2001
GORAKH SINGH Vs. JAGPAL SINGH AND OTHERS	February 28, 2001
GOVERNMENT PRESS KARAMCHARI UNION THROUGH ITS GENERAL SECRETARY AND ANOTHER Vs. UNION OF INDIA AND OTHERS	September 20, 2001
GOYAL AGRO INDUSTRIES Vs. STATE OF PUNJAB	November 2, 2001
GRAM PANCHAYAT Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS	January 12, 2001
GRAM PANCHAYAT AND ORS. Vs. JAGE RAM AND ORS.	July 31, 2001
GRAM PANCHAYAT DERA Vs. STATE OF HARYANA AND OTHERS	January 15, 2001
GRAM PANCHAYAT KAKRA Vs. ADDITIONAL DIRECTOR	February 26, 2001
GRAM PANCHAYAT KANEHI GURGAON Vs. RAM KUMAR	March 1, 2001
GRAM PANCHAYAT NURPUR JATTAN Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JALANDHAR AND ORS.	September 5, 2001
GRAM PANCHAYAT OF VILLAGE DIWANGARH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB	February 14, 2001
GRAM PANCHAYAT PANDORI WARAICH Vs. JOINT DEVELOPMENT COMMISSIONER	January 19, 2001
GRAM PANCHAYAT PIREKE UTTAR Vs. HARNAM SINGH	February 13, 2001
GRAM PANCHAYAT, CHAUDHARY MAJRA Vs. MANDEEP SINGH	April 30, 2001
GRAM PANCHAYAT, DUSANJH KHURD, DISTT, JALANDHAR Vs. STATE OF PUNJAB AND ORS.	December 3, 2001
GRAM PANCHAYAT, KALAWAR Vs. NAIB SINGH	December 25, 2001
GUDIAL SARUP Vs. KAUSHALYA KAPUR	November 21, 2001
GULAB CHAND Vs. COMMISSIONER OF INCOME TAX	July 16, 2001
GURBACHAN SINGH Vs. M/S. JAGYASU RE-ROLLING MILLS	February 22, 2001
GURBACHAN SINGH AND ANR. Vs. STATE OF HARYANA	February 14, 2001
GURBAKSH SINGH Vs. STATE OF PUNJAB	May 2, 2001
GURBAX SINGH ALIAS KUKU Vs. STATE OF PUNJAB	September 5, 2001
GURBIR SINGH Vs. JAGMOHAN SINGH	July 24, 2001
GURCHARAN SINGH Vs. STATE OF HARYANA	February 27, 2001
GURCHARAN SINGH Vs. MUKHTIAR KAUR	July 18, 2001
GURCHARAN SINGH Vs. STATE OF PUNJAB	December 21, 2001
GURCHARAN SINGH SAINI Vs. FINANCIAL COMMISSIONER (CO-OPERATION)	March 8, 2001
GURDASPUR COOPERATIVE SUGAR MILLS LTD., GURDASPUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB	May 25, 2001
GURDEEP KAUR AND ORS. Vs. OM PARKASH AND ORS.	December 18, 2001
GURDEEP SINGH Vs. STATE OF PUNJAB	July 17, 2001
GURDEEP SINGH Vs. STATE OF HARYANA	January 22, 2001
GURDEEP SINGH Vs. THE SECRETARY GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM	December 10, 2001
GURDEV SINGH Vs. KARTAR SINGH	September 20, 2001
GURDEV SINGH Vs. STATE OF PUNJAB	August 21, 2001
GURDEV SINGH Vs. NACHHATTAR SINGH	September 4, 2001
GURDIAL SINGH Vs. S.S.M. COLLEGE, DINA NAGAR	January 31, 2001
GURDIP SINGH Vs. ARJAN SINGH	February 6, 2001
GURINDER PAL SINGH @ HAPPY, SARPANCH Vs. STATE OF PUNJAB	April 26, 2001
GURINDERDEEP SINGH Vs. STATE OF PUNJAB	January 19, 2001
GURJANT SINGH Vs. GURDEV SINGH	July 30, 2001
GURJEET SINGH AHLUWALIA Vs. STATE OF PUNJAB	November 27, 2001
GURJIT SINGH Vs. REGISTRAR, CO	September 24, 2001
GURMAIL SINGH Vs. STATE OF PUNJAB	January 5, 2001
GURMAIL SINGH Vs. STATE OF PUNJAB	July 26, 2001
GURMAIL SINGH Vs. STATE OF PUNJAB	July 20, 2001
GURMAIL SINGH Vs. PEPSU ROAD TRANS CORPN	September 17, 2001
GURMAIL SINGH Vs. STATE OF PUNJAB	May 18, 2001
GURMEET KAUR Vs. STATE OF HARYANA	March 21, 2001
GURMEET SINGH Vs. KASUSHALYA BAI	July 6, 2001
GURMEET SINGH Vs. MANAGING DIRECTOR, PUNJAB TRACTORS LTD.	May 2, 2001
GURMEJ KAUR Vs. STATE OF PUNJAB	May 30, 2001
GURMEJ SINGH ALIAS GEJA Vs. STATE OF PUNJAB	March 20, 2001
GURMIT SINGH @ MITA Vs. STATE OF PUNJAB	August 23, 2001
GURMIT SINGH AND ANOTHER Vs. STATE OF PUNJAB	April 18, 2001
GURNAM Vs. STATE OF HARYANA	February 1, 2001
GURNAM SINGH Vs. HARI MOHAN	January 24, 2001
GURNAM SINGH, SUB DIVISIONAL ENGINEER, PUBLIC HEALTH Vs. RAKESH SINGH, I.A.S., SECRETARY, LOCAL GOVERNMENT	December 21, 2001
GURPAL SINGH Vs. STATE OF HARYANA	February 1, 2001
GURPREET SINGH Vs. STATE OF PUNJAB	January 30, 2001
GURRCHARAN SINGH GILL Vs. STATE OF PUNJAB	October 3, 2001
GURU AMARJIT SINGH Vs. THE COMMISSIONER OF WEALTH TAX	October 5, 2001
GURU DUTT Vs. PEPSU ROAD TRANSPORT CORPORATION	July 10, 2001
GURUDWARA LOCAL PATTI KHUHI Vs. RAMJI DASS AND ORS.	October 9, 2001
H C DILBAGH SINGH Vs. STATE OF PUNJAB	November 28, 2001
H K DASS Vs. STATE OF PUNJAB	September 4, 2001
H M M LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 2001
H M T LIMITED Vs. CHANDIGARH ADMINISTRATION	November 8, 2001
H PAUL & COMPANY INDUSTRIAL AREA PHASE 1 Vs. U T OF CHANDIGARH	November 23, 2001
H.C. RAM KUMAR Vs. STATE OF HARYANA AND OTHERS	January 30, 2001
H.L. CHAWLA Vs. STATE OF HARYANA	September 3, 2001
H.L. SAHNI AND OTHERS Vs. STATE OF HARYANA AND OTHERS	January 19, 2001
H.R. DHANJAL Vs. STATE OF HARYANA	August 17, 2001
H.S. OBEROI AND ASSOCIATES Vs. PUNJAB WIRELESS SYSTEMS LIMITED AND ORS.	February 1, 2001
H.U.D.A. Vs. DEVINDER KAUR	October 25, 2001
HAMEK SINGH AND ORS. Vs. STATE OF HARYANA	January 10, 2001
HAMELO Vs. JANG SHER SINGH	November 19, 2001
HANS RAJ Vs. SHEHDEV SINGH	August 16, 2001
HANS RAJ Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	April 30, 2001
HANS RAJ Vs. THE MUNICIPAL COUNCIL, SANAUR	May 29, 2001
HANS RAJ Vs. STATE OF PUNJAB AND OTHERS	July 3, 2001
HANS RAJ KHOLA Vs. STATE OF HARYANA	July 27, 2001
HANS RAJ MAHAJAN AND SONS P LTD Vs. P O LABOUR COURT	January 15, 2001
HANS RAJ RASEWAT Vs. DES RAJ	December 21, 2001
HANSA METALLICS LTD. Vs. UNION OF INDIA (UOI)	February 12, 2001
HANUMAN Vs. GURBACHAN SINGH	November 23, 2001
HAPPY FORGINS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 20, 2001
HAR KAUR Vs. BALWANT SINGH	March 1, 2001
HARBACHAN SINGH Vs. STATE OF PUNJAB	July 11, 2001
HARBANS LAL Vs. STATE OF HARYANA	January 15, 2001
HARBANS LAL Vs. NAZAR SINGH	April 17, 2001
HARBANS LAL Vs. LEENA RANI	October 22, 2001
HARBANS SINGH Vs. GULZAR SINGH	March 12, 2001
HARBANS SINGH Vs. STATE OF HARYANA AND ANOTHER	September 10, 2001
HARBAX RAI Vs. STATE OF PUNJAB	September 25, 2001
HARBHAJAN KAUR Vs. JASWANT SINGH	February 23, 2001
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.	November 23, 2001
HARBHAJAN SINGH Vs. STATE OF PUNJAB	July 20, 2001
HARBHAJAN SINGH Vs. STATE OF HARYANA	September 4, 2001
HARBHOL SINGH Vs. PRITAM SINGH	March 14, 2001
HARBIR Vs. RAJPAL	October 24, 2001
HARBRINDER SINGH Vs. PAWAN KUMAR SHARMA	March 30, 2001
HARCHARAN SINGH Vs. HARI SINGH	November 19, 2001
HARCHARAN SINGH Vs. STATE OF PUNJAB	July 20, 2001
HARDIAL SINGH Vs. BENI CHAND AND ANOTHER	November 6, 2001
HARDIP SINGH Vs. STATE OF PUNJAB	December 21, 2001
HARDIP SINGH ALIAS HIRA Vs. STATE OF PUNJAB	December 4, 2001
HARDYAL SHARMA Vs. STATE OF HARYANA	October 29, 2001
HARDYAL SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB CHANDIGARH	October 22, 2001
HARI CHAND Vs. STATE OF HARYANA	May 17, 2001
HARI CHAND Vs. UNION OF INDIA	January 16, 2001
HARI CHAND DEWAN Vs. STATE OF HARYANA	August 24, 2001
HARI RAM Vs. MADHO RAM	October 22, 2001
HARI RAM Vs. STATE OF HARYANA	January 25, 2001
HARI SINGH Vs. ITO	May 30, 2001
HARISH CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS	January 9, 2001
HARISH KUMAR Vs. STATE	February 19, 2001
HARJINDER KAUR Vs. STATE OF HARYANA	January 11, 2001
HARJINDER PAL SINGH Vs. RENT CONTROLLER	October 4, 2001
HARJINDER SINGH Vs. STATE OF PUNJAB	January 31, 2001
HARJINDER SINGH Vs. SATNAM SINGH AND OTHERS	February 28, 2001
HARJINDER SINGH Vs. STATE OF PUNJAB	October 8, 2001
HARJIT KAUR Vs. STATE OF PUNJAB	October 16, 2001
HARJIT KAUR Vs. STATE OF PUNJAB	March 21, 2001
HARJIT SINGH Vs. SPECIAL SECRETARY COOPERATION	May 10, 2001
HARJIT SINGH Vs. STATE	January 12, 2001
HARNAM SINGH Vs. MANGAT SINGH	January 16, 2001
HARNEK SINGH Vs. SUKHDEV SINGH	July 4, 2001
HARNEK SINGH Vs. STATE OF HARYANA	April 27, 2001
HARPAL KAUR Vs. BALBIR SINGH	April 23, 2001
HARPAL SING0H Vs. DELHI SPECIAL POLICE ESTABLISHMENT	May 4, 2001
HARPAL SINGH Vs. DIVISIONAL CANAL OFFICER, ABOHAR AND ANOTHER	May 9, 2001
HARPAL SINGH Vs. STATE OF PUNJAB	May 16, 2001
HARPAL SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	February 15, 2001
HARPREET KAUR Vs. RAJWANT SINGH	January 25, 2001
HARPREET SINGH Vs. DHARAM SINGH	October 3, 2001
HARSH KUMAR Vs. BHAGWAN SAHAI RAWAT	May 4, 2001
HARSH WARDHAN SINGH Vs. MAHESH WARDHAN SINGH	December 6, 2001
HARSHARAN KAUR Vs. UNION OF INDIA	February 1, 2001
HARUN RASHID Vs. STATE OF HARYANA AND ANOTHER	March 7, 2001
HARVINDER KAUR Vs. JOINT SECRETARY, CO-OPERATION	July 3, 2001
HARVINDER PAL SINGLA Vs. U.T. CHANDIGARH	August 17, 2001
HARWINDER PAUL SINGH KULDIP SINGH AND ANOTHER Vs. STATE OF PUNJAB	November 29, 2001
HARYANA AGRICULTURAL UNIVERSITY Vs. DEVI PARKASH	September 13, 2001
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. STATE OF HARYANA	May 18, 2001
HARYANA CONCAST LTD. (A GOVT. UNDERTAKING) Vs. SUBHASH CHAND	July 17, 2001
HARYANA FINANCIAL CORPORATION LIMITED Vs. KABIS SHINES PRIVATE LIMITED	October 4, 2001
HARYANA FINANCIAL CORPORATION, CHANDIGARH Vs. DEBT RECOVERY TRIBUNAL, DELHI AND ORS.	July 26, 2001
HARYANA GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. STATE OF HARYANA THROUGH SECRETARY, EDUCATION DEPARTMENT AND ANR.	November 9, 2001
HARYANA MINERALS LIMITED Vs. UNION OF INDIA	May 22, 2001
HARYANA PETROCHEMICALS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	January 7, 2001
HARYANA STATE Vs. KRISHAN KUMAR	August 20, 2001
HARYANA STATE Vs. PARBATI DEVI	January 4, 2001
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	September 6, 2001
HARYANA STATE CO OPERATIVER LABOUR AND CONSTRUCTION FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 7, 2001
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK	February 13, 2001
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED CHANDIGARH Vs. Y.N. SINGHAL	October 8, 2001
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED CHANDIGARH Vs. Y.N. SINGHAL	August 10, 2001
HARYANA STATE ELECTRICITY BOARD Vs. ONKAR SINGH	October 9, 2001
HARYANA STATE ELECTRICITY BOARD AND ORS. Vs. ANIL KAPOOR AND ORS.	August 9, 2001
HARYANA STATE ELECTRONIC DEVELOPMENT CORPN. LTD. Vs. RAMESHWAR DASS	August 8, 2001
HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION AND ORS. Vs. G.S. UPPAL AND ORS.	August 22, 2001
HARYANA STATE THROUGH COLLECTOR, KARNAL Vs. RAGHBIR SINGH	December 6, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RASHID	January 18, 2001
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TARSEM SINGH	March 1, 2001
HAV. RAJ MAL SINGH Vs. UNION OF INDIA	March 13, 2001
HAWA SINGH Vs. STATE OF HARYANA	February 27, 2001
HAZARA RAM AND ANR. Vs. MUNICIPAL COMMITTEE, SIRSA THROUGH ITS EXECUTIVE OFFICER	January 5, 2001
HAZURA SINGH Vs. TEJ KAUR	August 28, 2001
HAZURA SINGH Vs. TEJ KAUR	August 20, 2001
HEAD CONSTABLE RAGHUNATH TYAGI Vs. STATE OF HARYANA	December 4, 2001
HEAD CONSTABLE RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS	September 6, 2001
HEAD CONSTABLE ZILE SINGH Vs. STATE OF HARYANA	November 23, 2001
HEALTH AID FOODS SPECIALIST PVT LTD Vs. STATE OF PUNJAB	November 20, 2001
HEM CHAND VERMA Vs. PRESIDING OFFICER LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, U.T. CHANDIGARH	May 28, 2001
HFCL INFOTEL LTD Vs. V.V. TELECOM AND ANOTHER	May 16, 2001
HIGHWAY CYCLE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 12, 2001
HINDU KHANDAN MUSTRAKA Vs. RAM SARUP	August 9, 2001
HINDUSTAN AUTOMOBILES INDUSTRIES, ROHTAK Vs. STATE OF HARYANA	February 2, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. EXCISE & TAXATION OFFICER, AMBALA CANTT, AMBALA	August 10, 2001
HINDUSTAN PULVERISING MILLS Vs. STATE OF PUNJAB	December 21, 2001
HINDUSTAN PULVERISING MILLS Vs. STATE OF PUNJAB	August 31, 2001
HISSAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED HISAR Vs. S.L. SHARMA	March 30, 2001
HMM COACHES LTD. Vs. JAYCEE COACH BUILDERS LIMITED	January 22, 2001
HMT LIMITED Vs. B.K. CONSTRUCTION CO.	February 12, 2001
HOFFMANN ANDREAS Vs. INSP. LAND CUSTOMS	January 23, 2001
HOSHIAR KAUR Vs. SURJIT KAUR	February 15, 2001
HOSHIAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISAR	March 6, 2001
HUKAM CHAND AND OTHERS Vs. STATE (U T CHANDIGARH)	October 22, 2001
IBP CO. LIMITED Vs. STATE OF HARYANA	February 28, 2001
IDPL WORKERS UNION Vs. UNION OF INDIA	January 31, 2001
IMPROVEMENT TRUST BATALA Vs. PRESIDING OFFICER LABOUR COURT	September 5, 2001
IMPROVEMENT TRUST BATALA Vs. PRESIDING OFFICER LABOUR COURT	May 9, 2001
INCOME TAX OFFICER Vs. BABU LAL JAIN	July 10, 2001
INCOME TAX OFFICER Vs. JINDAL ENTERPRISES	March 30, 2001
INCOME TAX OFFICER Vs. MUKESH KUMAR	October 22, 2001
INCOME TAX OFFICER Vs. CHIRANJILAL COTTON INDUSTRIES	October 24, 2001
INCOME TAX OFFICER Vs. RAJA RAM AND CO	October 24, 2001
INCOME TAX OFFICER Vs. BABU LAL JAIN	August 22, 2001
INCOME TAX OFFICER Vs. NAHAR SINGH SADHU SINGH	July 12, 2001
INDER SINGH Vs. STATE OF HARYANA	January 25, 2001
INDER SINGH Vs. SHIV CHARAN	September 12, 2001
INDERJIT KAUR Vs. DALJIT SINGH	November 20, 2001
INDIAN ACRYLICS LTD Vs. STATE OF PUNJAB	October 6, 2001
INDIAN AIRLINES Vs. IBRAHIM AKHTAR	December 21, 2001
INDU BHUSHAN Vs. MAJOR SINGH	May 7, 2001
INDUSTRIAL CABLES (INDIA) LTD. Vs. GOYAL MG GASES LTD.	November 26, 2001
IQBAL SINGH Vs. STATE OF HARYANA	December 14, 2001
IQBAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-1), PUNJAB AND OTHERS	May 10, 2001
IQBAL SINGH Vs. PUNJAB PESTICIDES	August 21, 2001
IRON MASTER (INDIA) PVT. LTD. AND ANR. Vs. PUNJAB NATIONAL BANK AND ANR.	November 7, 2001
ISHAM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	May 16, 2001
ISHWAR CHAND GUPTA Vs. STATE OF HARYANA	July 30, 2001
ISHWAR SINGH @ PAPPU Vs. STATE OF HARYANA	November 27, 2001
ISMAIL (DECEASED) AND ORS. Vs. SHAME SINGH AND ORS.	November 2, 2001
J.K. PAREEK Vs. STATE OF HARYANA	November 26, 2001
J.S. SODHI Vs. MELA RAM	September 6, 2001
J.S. YADAV Vs. STATE OF HARYANA AND OTHERS	November 9, 2001
JAGAN NATH Vs. STATE OF HARYANA	February 5, 2001
JAGAN SINGH Vs. LAL CHAND	February 15, 2001
JAGAT SINGH Vs. SAT PAL	February 22, 2001
JAGAT SINGH Vs. SAROJNI DEVI (SMT.)	July 24, 2001
JAGBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	January 24, 2001
JAGDEEP CHAND BALI Vs. STATE OF HARYANA	February 13, 2001
JAGDEEP SINGH Vs. STATE OF PUNJAB	August 23, 2001
JAGDEV SINGH Vs. PAUL SINGH	April 27, 2001
JAGDEV SINGH Vs. STATE OF PUNJAB	September 27, 2001
JAGDISH Vs. SUKHDEV	March 16, 2001
JAGDISH Vs. STATE OF HARYANA AND ORS.	January 29, 2001
JAGDISH CHAND AGGARWALA Vs. THE HARYANA STATE FEDERATION OF CONSUMERS CORPORATION WHOLESALE STORES LIMITED	February 16, 2001
JAGDISH CHANDER Vs. THE DISTRICT REVENUE OFFICE-CUM-LAND ACQUISITION COLLECTOR	September 10, 2001
JAGDISH CHANDRA Vs. STATE OF HARYANA	August 27, 2001
JAGDISH KUMAR AND ANOTHER Vs. STATE OF PUNJAB	November 9, 2001
JAGDISH NAYAR Vs. UDAI BHAN	April 17, 2001
JAGDISH PARSHAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR	October 17, 2001
JAGDISH RAI Vs. STATE OF HARYANA	December 5, 2001
JAGDISH SINGH Vs. STATE OF PUNJAB	January 11, 2001
JAGE RAM Vs. HARI SINGH	March 1, 2001
JAGE RAM AND OTHERS Vs. GRAM PANCHAYAT AND ANOTHER	July 31, 2001
JAGGI LAL Vs. CHANDIGARH ADMINISTRATION	March 16, 2001
JAGIR SINGH Vs. STATE OF HARYANA	January 22, 2001
JAGIR SINGH Vs. STATE OF PUNJAB	August 8, 2001
JAGIR SINGH Vs. STATE OF PUNJAB	April 3, 2001
JAGJIT SINGH Vs. STATE ELECTION COMMISSION AND ORS.	September 7, 2001
JAGJIT SINGH Vs. HARINDER SINGH AND OTHERS	December 21, 2001
JAGJIT SINGH Vs. RANVIJAY SINGH	May 25, 2001
JAGJIT SINGH Vs. GURSHARAN SINGH	March 8, 2001
JAGJIT SINGH WALIA Vs. PUNJAB MANDI KARAN BOARD, CHANDIGARH	March 16, 2001
JAGJIVAN SINGH ALIAS BILLU ALIAS PILLU Vs. STATE OF PUNJAB	December 4, 2001
JAGRAJ SINGH Vs. MALKIAT SINGH	March 27, 2001
JAGROOP SINGH Vs. STATE OF PUNJAB	April 17, 2001
JAGROOP SINGH Vs. STATE OF HARYANA	January 16, 2001
JAGRUP SINGH Vs. STATE OF PUNJAB	July 5, 2001
JAGSIR Vs. STATE OF HARYANA	December 13, 2001
JAGTAR SINGH Vs. STATE OF PUNJAB	April 5, 2001
JAI BHAGWAN Vs. STATE OF HARYANA	December 18, 2001
JAI BHAGWAN Vs. REWARI CENTRAL CO OP BANK LIMITED	April 18, 2001
JAI CHAND Vs. MAHESH GUPTA	April 25, 2001
JAI KARAN Vs. HEM RAJ	December 18, 2001
JAI KISHAN Vs. STATE OF HARYANA	August 16, 2001
JAI LAL Vs. DHARAM PAL AND ANOTHER	July 18, 2001
JAI NARAIN Vs. STATE OF HARYANA	December 14, 2001
JAI PARKASH GOYAL Vs. HARYANA STATE	October 11, 2001
JAI PARKASH GUPTA Vs. BOARD OF SCHOOL EDUCATION, HARYANA AT BHIWANI	August 2, 2001
JAI SINGH Vs. STATE OF HARYANA	May 1, 2001
JAI SINGH Vs. JAGJIT SINGH	December 6, 2001
JAI SINGH Vs. STATE OF HARYANA AND ORS.	September 18, 2001
JAI SINGH Vs. STATE OF HARYANA	April 26, 2001
JAI SINGH AND OTHER Vs. STATE OF HARYANA	February 16, 2001
JAIDEV SINGH, ASI Vs. STATE OF HARYANA	November 26, 2001
JAIN SCHOOL SOCIETY Vs. STATE OF HARYANA	March 21, 2001
JAIPAL SINGH Vs. UNION OF INDIA	October 30, 2001
JALANDHAR IMPROVEMENT TRUST Vs. DR. GURMIT SINGH AND ORS.	July 31, 2001
JANAK RAJ Vs. BAR COUNCIL OF PUNJAB AND HARYANA	August 3, 2001
JANAK RAJ Vs. SMT. NIRMLA DEVI	July 23, 2001
JANG BAHADUR Vs. SHANTI RANI	July 9, 2001
JANGIR KAUR Vs. HARCHARAN SINGH	August 24, 2001
JANGIR SINGH Vs. MAYA DEVI	January 29, 2001
JARNAIL SINGH Vs. STATE OF PUNJAB	July 27, 2001
JARNAIL SINGH Vs. STATE OF PUNJAB	July 24, 2001
JARNAIL SINGH Vs. SOHAN SINGH AND OTHERS	August 1, 2001
JARNAIL SINGH Vs. STATE OF PUNJAB	March 2, 2001
JARNAIL SINGH Vs. STATE OF PUNJAB	March 27, 2001
JARNAIL SINGH (DECEASED) REPRESENTED BY HIS L.RS Vs. STATE OF PUNJAB AND OTHERS	February 2, 2001
JARNAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	January 9, 2001
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS	April 17, 2001
JASBIR KAUR Vs. RANJIT SINGH	July 6, 2001
JASBIR KAUR Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	August 23, 2001
JASBIR SINGH Vs. STATE OF PUNJAB	April 5, 2001
JASBIR SINGH Vs. R.N. PRASHAR, TRANSPORT COMMISSIONER, HARYANA	October 4, 2001
JASDEEP SINGH Vs. NAFE SINGH	January 3, 2001
JASMER SINGH AND ANOTHER Vs. STATE OF PUNJAB	January 18, 2001
JASPAL ALIAS JASWANT SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.	April 26, 2001
JASPAL KAUR Vs. STATE OF PUNJAB	July 12, 2001
JASPAL KAUR Vs. STATE OF PUNJAB	May 14, 2001
JASPAL SINGH Vs. STATE OF PUNJAB	January 25, 2001
JASPAL SINGH Vs. UNION OF INDIA	February 23, 2001
JASPAL SINGH Vs. DEPUTY REGISTRAR CO OERATIVE SOCIETY	May 17, 2001
JASPAL SINGH Vs. STATE OF PUNJAB	November 27, 2001
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.	August 29, 2001
JASPHEL Vs. STATE OF HARYANA	October 25, 2001
JASPREET KAUR SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES	August 30, 2001
JASWANT SINGH Vs. UNITED COMMERCIAL BANK, LANDRAN AND OTHERS	October 5, 2001
JASWANT SINGH Vs. STATE OF HARYANA	August 10, 2001
JASWANT SINGH Vs. STATE OF PUNJAB	March 29, 2001
JASWANT SINGH Vs. STATE OF HARYANA	December 18, 2001
JASWANT SINGH WALIA Vs. STATE OF PUNJAB AND OTHERS	August 20, 2001
JASWINDER KAUR Vs. STATE OF PUNJAB	February 13, 2001
JASWINDER KAUR Vs. STATE OF PUNJAB	September 12, 2001
JASWINDER KAUR Vs. JASWINDER KANG	September 12, 2001
JASWINDER KAUR @ BABY Vs. STATE OF PUNJAB	October 31, 2001
JASWINDER SINGH Vs. STATE OF PUNJAB	January 16, 2001
JASWINDER SINGH @ SONI Vs. CENTRAL BUREAU OF INVESTIGATION	November 29, 2001
JATINDER Vs. SUSHIL	February 1, 2001
JATINDER PAL SINGH AND ANOTHER Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS	August 6, 2001
JATINDER SINGH Vs. BACHAN SINGH	January 4, 2001
JAWAHAR COLONY, RESIDENTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION FARIDABAD	August 2, 2001
JAWAN Vs. MEWA SINGH	March 28, 2001
JAY VEE RICE AND GENERAL MILLS Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY AMBALA CITY	March 8, 2001
JEET ENTERPRISES Vs. GURNAM SINGH	July 9, 2001
JEET SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANR.	September 5, 2001
JEET SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA	May 30, 2001
JHARMAL Vs. STATE OF HARYANA	March 8, 2001
JINDAL OIL AND FATS LTD Vs. STATE OF HARYANA	March 21, 2001
JINDAL STRIPS LTD Vs. STATE OF HARYANA	December 21, 2001
JIT KAUR Vs. STATE OF PUNJAB	August 7, 2001
JIT SINGH Vs. RAJWANT KAUR	September 27, 2001
JIT SINGH Vs. STATE OF PUNJAB	November 20, 2001
JOG DHIAN Vs. STATE OF HARYANA	January 4, 2001
JOG RAJ Vs. GRAM PANCHAYAT	June 1, 2001
JOGA SINGH Vs. STATE OF PUNJAB	December 5, 2001
JOGINDER Vs. STATE OF HARYANA	December 12, 2001
JOGINDER KAUR Vs. STATE OF PUNJAB	January 15, 2001
JOGINDER MUNI CHELA SAINT NARAIN MUNI AND ANOTHER Vs. THE SPECIAL SECRETARY COOPERATION (APPEALS) PUNJAB AND OTHERS	February 27, 2001
JOGINDER PAL Vs. THE EXECUTIVE ENGINEER, PWD (B AND R)	April 30, 2001
JOGINDER SINGH Vs. STATE OF PUNJAB	July 20, 2001
JOGINDER SINGH Vs. KARNAIL SINGH	December 3, 2001
JOGINDER SINGH Vs. STATE OF PUNJAB	January 5, 2001
JOGINDER SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION	August 29, 2001
JOGINDER SINGH Vs. SURINDER PAL SINGH	January 10, 2001
JOGINDER SINGH Vs. STATE OF PUNJAB	April 23, 2001
JOGINDER SINGH BENIPAL Vs. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LTD. AND ANR.	August 23, 2001
JOGINDER SINGH JOGI Vs. SURJIT KAUR	December 21, 2001
JOGINDER SINGH WALIA Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA	January 29, 2001
JUBER Vs. STATE OF HARYANA	October 15, 2001
JUGRAJ PAL Vs. BHIM SAIN	August 30, 2001
JULLUNDUR IMPROVEMENT TRUST Vs. BALDEV RAJ VERMA	July 31, 2001
JYOTI PHOSCHEM Vs. STATE OF PUNJAB	October 15, 2001
K J KHOSLA Vs. RAJ LAKSHMI	January 8, 2001
K K SOOD Vs. UNION TERRITORY AND ANOTHER	April 26, 2001
K.G. NANCHAHAL Vs. STATE OF PUNJAB	November 11, 2001
K.K. JAIRATH Vs. C.B.I.	September 14, 2001
K.L. SHARMA Vs. STATE OF PUNJAB	February 12, 2001
K.R. ENTERPRISES Vs. ADVISOR TO THE ADMINISTRATOR U.T. CHANDIGARH	May 17, 2001
K.V.S. ENTERPRISES Vs. STATE BANK OF INDIA, GUNTUR	September 7, 2001
KABUL SINGH Vs. STATE OF PUNJAB	April 1, 2001
KABUL SINGH Vs. STATE OF PUNJAB	January 4, 2001
KAILASH CHANDER Vs. THE STATE OF HARYANA AND ANOTHER	January 15, 2001
KALA ALIAS KRISHAN PAL Vs. STATE OF HARYANA	August 3, 2001
KALAWATI DEVI Vs. STATE OF HARYANA	December 6, 2001
KALI RAM Vs. DAL SINGH	January 11, 2001
KAMAL KUMAR Vs. STATE OF PUNJAB	November 20, 2001
KAMAL PAL Vs. THE ADDITIONAL REGISTRAR (I) COOPERATIVE SOCIETIES, PUNJAB AND ORS.	March 13, 2001
KAMLA DEVI Vs. STATE OF HARYANA	December 6, 2001
KAMLA DEVI VIJ Vs. KARANVIR DHIR	November 28, 2001
KAMLESH Vs. JASWINDER SINGH	May 30, 2001
KAMLESH DEVI Vs. STATE OF PUNJAB	November 5, 2001
KAMRUDIN Vs. STATE OF HARYANA	April 4, 2001
KAMTA PARSAD Vs. CERTIFYING OFFICER	October 16, 2001
KAMTA PRASAD Vs. P O LABOUR COURT GURGAON	October 16, 2001
KANDHARI BEVERAGES LTD. Vs. UNION OF INDIA (UOI)	November 23, 2001
KANHAIYA LAL KHATAK Vs. MANOHAR LAL	July 26, 2001
KANWAL SINGH DAULTA Vs. STATE OF HARYANA AND ANOTHER	November 29, 2001
KANWALJEET HARBHAJAN SINGH Vs. ARUL ANANDAN	December 21, 2001
KAPIL Vs. STATE OF HARYANA	January 9, 2001
KAPIL DEV Vs. STATE OF PUNJAB	July 26, 2001
KAPOOR SINGH AND ANR. Vs. GURDIAL KAUR WIDOW AND ORS.	July 13, 2001
KARAM CHAND Vs. FINANCIAL COMMISSIONER	January 19, 2001
KARAM CHAND Vs. GOVT OF INDIA	March 15, 2001
KARAM SINGH Vs. BALWINDER KAUR	April 4, 2001
KARAM SINGH Vs. STATE OF PUNJAB	February 13, 2001
KARAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.	December 14, 2001
KARAM SINGH Vs. STATE OF PUNJAB	March 30, 2001
KARAM SINGH Vs. SUB DIVISIONAL MAGISTRATE	March 13, 2001
KARAMJIT SINGH @ KALAN Vs. STATE OF PUNJAB	October 10, 2001
KARAMJIT SINGH AND ORS. Vs. AROOR SINGH AND ORS.	September 21, 2001
KARAN SINGH Vs. STATE OF HARYANA	March 12, 2001
KARAN SINGH Vs. RACHHPAL SINGH	August 22, 2001
KARNAIL SINGH Vs. CHAMAN LAL KAMLESH KUMAR COMMISSION AGENTS, SAMANA AND ORS.	December 21, 2001
KARNAIL SINGH Vs. PARVEEN KUMAR KALIA	August 8, 2001
KARNAIL SINGH Vs. STATE OF PUNJAB	September 11, 2001
KARNAIL SINGH Vs. STATE OF PUNJAB	September 25, 2001
KARNAIL SINGH Vs. STATE OF PUNJAB	January 11, 2001
KARNAIL SINGH Vs. DALIP SINGH	February 12, 2001
KARNAIL SINGH Vs. LAKHA SINGH	May 28, 2001
KARNAIL SINGH Vs. SUKHJEET KAUR	January 11, 2001
KARNAIL SINGH @ JATTU Vs. STATE OF HARYANA	August 2, 2001
KARNAIL SINGH @ JATTU Vs. STATE OF HARYANA	February 8, 2001
KARNAL CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 4, 2001
KARTAR KAUR Vs. ATUL KUMAR AND OTHERS	February 15, 2001
KARTAR SINGH Vs. UNION OF INDIA	February 12, 2001
KARTAR SINGH Vs. STATE OF HARYANA	April 20, 2001
KARTAR SINGH CHAWLA Vs. HAR KISHAN LAL	October 23, 2001
KARTARA Vs. RULIA	October 22, 2001
KARUNAIL SINGH Vs. PRESIDING OFFICER LABOUR COURT BHATINDA	August 21, 2001
KASHI NATH SHARMA Vs. SECRETARY TO GOVERNMENT, PUNJAB HEALTH DEPTT.	January 4, 2001
KASHMIR @ MOTU Vs. STATE OF HARYANA	January 15, 2001
KASHMIR SINGH DAIRYWALA Vs. STATE OF PUNJAB	January 10, 2001
KASHMIRI LAL Vs. STATE OF HARYANA	May 28, 2001
KASHMIRI LAL Vs. STATE OF PUNJAB	July 16, 2001
KASHMIRI LAL SHARMA Vs. IQBAL SINGH BAJWA	February 7, 2001
KASTURI LAL KASHYAP Vs. STATE OF PUNJAB	November 22, 2001
KAUR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	August 31, 2001
KESHAV KUMAR ARORA Vs. ATMA NAND JAIN SABHA	April 16, 2001
KEWAL KUMAR Vs. DEEP KUMAR GUPTA	November 29, 2001
KEWAL SINGH Vs. FINANCIAL COMMISSIONER	January 11, 2001
KEWAL SINGH Vs. FINANCIAL COMMISSIONER AND ORS.	November 1, 2001
KHAZAN SINGH (DEAD) THROUGH HIS LEGAL REPRESENTATIVES Vs. GENERAL MANAGER, HARYANA ROADWAYS, JIND AND ANR.	September 3, 2001
KHUSHI RAM Vs. STATE OF HARYANA	August 13, 2001
KHUSHIA Vs. STATE OF HARYANA	September 18, 2001
KIRAN BALA ALIAS SWARN KANTA Vs. SHARAN KUMAR	August 3, 2001
KIRAN KUMAR BANSAL Vs. KUSUM BANSAL	May 31, 2001
KISHAN CHAND BHARDWAJ Vs. STATE OF HARYANA	November 21, 2001
KISHAN LAL Vs. GINDORI	May 18, 2001
KISHAN SINGH Vs. STATE OF PUNJAB	October 16, 2001
KISHANCHAND ASSANAND GURSAHANI Vs. STATE OF PUNJAB	December 20, 2001
KISHORE CHAND Vs. LIFE INSURANCE CORPN. OF INDIA	January 8, 2001
KISHORI LAL Vs. HARI CHAND	August 31, 2001
KRISHAN Vs. SARDARAS	July 26, 2001
KRISHAN Vs. STATE OF HARYANA	November 29, 2001
KRISHAN AVTAR KAUSHIK Vs. RAJ BALA	March 14, 2001
KRISHAN CHAND Vs. LAJ WANTI AND ORS.	October 10, 2001
KRISHAN CHANDER Vs. UNION OF INDIA	May 29, 2001
KRISHAN KUMAR SHARMA Vs. RAJPUR SALLAPUR COOPERATIVE AGRICULTURAL SERVICES SOCIETY LIMITED	April 5, 2001
KRISHAN KUMAR VERMA Vs. AMARJIT SINGH	November 29, 2001
KRISHAN LAL Vs. RAKHA SINGH JANGU	November 22, 2001
KRISHAN LAL Vs. PREM PARSHANT	October 8, 2001
KRISHAN LAL Vs. RAJINDER KUMAR AND ORS.	November 28, 2001
KRISHAN PARKASH SINGH Vs. AJMER SINGH	June 16, 2001
KRISHNA DEVI Vs. STATE OF HARYANA	March 1, 2001
KRISHNA DEVI Vs. RANDHIR SINGH	January 30, 2001
KRISHNA DEVI Vs. STATE OF HARYANA	March 15, 2001
KRISHNA ENGINEERING WORKS LTD. Vs. UNION OF INDIA (UOI)	March 16, 2001
KUBER COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF HARYANA	March 20, 2001
KULBHUSHAN SINGH Vs. STATE OF PUNJAB	August 9, 2001
KULDEEP @ KALA Vs. STATE OF HARYANA	August 17, 2001
KULDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.	November 5, 2001
KULDIP CHAND BHALLA Vs. KAMALJIT SINGH	August 23, 2001
KULDIP SINGH Vs. SANTOKH SINGH	March 28, 2001
KULDIP SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER	April 24, 2001
KULJIT SINGH Vs. STATE OF PUNJAB	October 4, 2001
KULWANT KAUR Vs. STATE OF PUNJAB	May 10, 2001
KULWANT KAUR ALIAS PREETI Vs. PREM NATH	March 15, 2001
KULWANT SINGH Vs. UNION TERRITORY	January 12, 2001
KULWANT SINGH AND ORS. Vs. THE ASSISTANT COLLECTOR, SECOND GRADE, NATHUSARI CHOPTA AND ORS.	November 22, 2001
KULWINDER KAUR Vs. JAGDISH SINGH	March 8, 2001
KUMAR PALVT AND OTHERS Vs. UNIT TRUST OF INDIA AND ANOTHER	March 13, 2001
KUMAR RUBBER INDUSTRIES KAPURTHALA Vs. SOHAN LAL	September 14, 2001
KUNDAN SINGH Vs. STATE OF PUNJAB	May 10, 2001
KUNDAN SINGH Vs. KARTAR SINGH	May 31, 2001
KUSHALYA DEVI Vs. BHUPINDER KUMAR @ BHUPINDER SAINI	February 13, 2001
KUSUM LATA Vs. STATE OF HARYANA	October 11, 2001
KWALITY SKIN CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 22, 2001
L.B. GUPTA, CHIEF ENGINEER-CIVIL (RETD.) Vs. THE PUNJAB STATE ELECTRICITY BOARD	August 23, 2001
L.I.C. OF INDIA Vs. HANS RAJ	December 7, 2001
LABH SINGH Vs. GOVERNMENT OF INDIA	September 12, 2001
LACHHMAN SINGH Vs. STATE	July 21, 2001
LADO DEVI Vs. STATE OF HARYANA	August 2, 2001
LAJPAT RAI Vs. STATE OF HARYANA	November 20, 2001
LAJVIR SINGH Vs. STATE OF HARYANA	October 11, 2001
LAKHBIR SINGH Vs. MEWA SINGH AND ORS.	October 8, 2001
LAKHBIR SINGH Vs. STATE OF PUNJAB	March 2, 2001
LAKHBIR SINGH @ SAHBI Vs. STATE OF PUNJAB	October 8, 2001
LAKHI RAM STEEL (P) LTD Vs. S.D.O.	February 12, 2001
LAKHPAT SINGH Vs. NIRMAL	July 10, 2001
LAKHWINDER SINGH Vs. STATE OF PUNJAB	February 22, 2001
LAKHWINDER SINGH Vs. STATE OF PUNJAB	March 20, 2001
LAKHWINDER SINGH Vs. STATE OF PUNJAB	October 8, 2001
LAL CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 4, 2001
LAL CHAND EX. NO. 95949 Vs. UNION OF INDIA	January 12, 2001
LAL SINGH(CONSTABLE) Vs. STATE OF PUNJAB	March 19, 2001
LALITA DEVI Vs. COMMISSIONER, GURGAON DIVISION	March 21, 2001
LALITA GUPTA Vs. ANANT RAM MITTAL	December 21, 2001
LAXMI Vs. STATE OF HARYANA	May 20, 2001
LAXMI NARAIAN Vs. STATE OF HARYANA	April 24, 2001
LAXMI RICE MILLS Vs. SALES TAX TRIBUNAL AND ANR.	August 20, 2001
LEELAVATI DEVI Vs. STATE OF HARYANA AND OTHERS	January 25, 2001
LEKH RAM Vs. HARI CHAND	July 18, 2001
LEKH RAM SARPANCH Vs. STATE OF HARYANA	September 18, 2001
LICHHAMI DEVI Vs. STATE OF HARYANA	July 16, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER PAL SINGH	January 10, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SWINDER SINGH KALER	March 30, 2001
LILA DHAR Vs. COMMISSIONER	December 5, 2001
LILU RAM Vs. SALOCHANA	July 18, 2001
LOK SEWAK BUS SERVICE PVT. LTD., SIRHIND Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB AND ORS.	October 23, 2001
LOKINDER KUMAR Vs. STATE OF HARYANA	March 19, 2001
LOVE RAJ Vs. STATE OF PUNJAB	March 26, 2001
LT COL RAVEE SAHARAWAT Vs. UJJWAL SAHARAWAT	November 21, 2001
LT. COL. MANBIR SINGH CHAUDHARY Vs. UNION OF INDIA	February 1, 2001
LT. COL. YASH PAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	May 23, 2001
LUDHAR RAM Vs. STATE OF PUNJAB AND ORS.	July 17, 2001
LUDHIANA CITIZENS COUNCIL AND OTHERS Vs. UNION OF INDIA AND OTHERS	November 19, 2001
LUDHIANA IMPROVEMENT TRUST LUDHIANA Vs. BALRAJ SINGH	August 31, 2001
M.C. THANESAR Vs. SONA RANI	January 11, 2001
M.L. GOEL AND ANOTHER Vs. MUKHTIAR SINGH	April 27, 2001
M.L. INDUSTRIES Vs. STATE OF HARYANA	November 7, 2001
M.S. BHINDER AND OTHERS Vs. UNION OF INDIA	January 11, 2001
M.S. YADAV Vs. STATE OF HARYANA	May 29, 2001
M.S.T.C. LTD. Vs. SHREE DIWAN STEEL (I.) LTD.	August 22, 2001
M/S ATMA TUBE PRODUCTS LTD. Vs. STEEL AUTHORITY OF INDIA LTD.	January 19, 2001
M/S GODREJ & BOYCE MFG, COMPANY LTD. Vs. VIVEK WAHI AND ANOTHER	September 20, 2001
M/S HINDUSTAN OIL COMPANY KARNAL Vs. STATE OF HARYANA	November 28, 2001
M/S HINDUSTAN PETROLEUM CORPORATION LTD. Vs. TEE EXCISE & TAXATION OFFICER, AMBALA CATT, AMBALA AND OTHERS	August 10, 2001
M/S KHEM CHAND BHAWAN DASS AND OTHERS Vs. STATE OF HARYANA AND OTHERS	May 29, 2001
M/S KHOSLA AGRO OVERSEAS, NEAR BYE PASS CHOWK, BATALA Vs. THE ASSTT. EXCISE & TAXATION COMMISSIONER, PATIALA AND OTHERS	July 19, 2001
M/S KRISHI TRACTORS, MALOUT Vs. M/S PUNJAB TRACTOR LTD.	December 19, 2001
M/S PRESSWEL INDUSTRIES Vs. CHANDER PARKASH AND OTHERS	August 13, 2001
M/S RADHA RUBBER INDUSTRIES, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	May 4, 2001
M/S RADHA RUBBER INDUSTRIES, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	April 5, 2001
M/S TIRATH RAM AHUJA LIMITED Vs. THE PRESIDING OFFICER	August 29, 2001
M/S. ALTOS INDIA LIMITED Vs. SHRI DADAN BHAI AND OTHERS	March 22, 2001
M/S. BATALA COOP. SUGAR MILLS LIMITED Vs. KULDIP SINGH	July 11, 2001
M/S. BHAI SUNDER DAS AND SONS PVT. LTD. Vs. HIRA LAL	February 14, 2001
M/S. ECO ELECTRONICS, PATIALA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS	July 25, 2001
M/S. JAIN AGRO INDUSTRIES Vs. STATE OF PUNJAB AND OTHERS	May 16, 2001
M/S. KAPIL FLOUR MILLS Vs. H.S.E.B.	May 1, 2001
M/S. KHEMKA CONTAINERS LTD., FARIDABAD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-2, FARIDABAD	March 13, 2001
M/S. SUKHNA PAPER MILLS LTD. Vs. PRESIDING OFFICER OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB CHANDIGARH	August 17, 2001
MABEL Vs. STATE OF HARYANA	November 8, 2001
MADAN LAL Vs. SUMITRA DEVI	July 24, 2001
MADAN LAL Vs. STATE OF HARYANA	December 10, 2001
MADAN LAL Vs. THE PRESIDING OFFICER	July 20, 2001
MADAN LAL CHANDNA Vs. RAJASTHAN STATE TRANSPORT CORPORATION	April 23, 2001
MADHU Vs. RAJESH GUPTA	November 8, 2001
MADHULESH KUMAR Vs. LAJWANTI	January 10, 2001
MADINA DANGI MULTIPURPOSE CO-OP. SOCIETY Vs. RAJ MAL	May 17, 2001
MAHABIR Vs. STATE OF HARYANA	January 24, 2001
MAHABIR SINGH Vs. STATE OF HARYANA	November 26, 2001
MAHAL SINGH Vs. STATE OF PUNJAB	February 1, 2001
MAHANT PREM DASS CHELA MAHANT MANGAL DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE	July 2, 2001
MAHANT SUHKDEV MUNI Vs. PRITAM SINGH	December 21, 2001
MAHARISH DAYANAND EDUCATION SOCIETY NEHRU GROUND, NIT, FARIDABAD AND OTHERS Vs. SATYENDRA BHADANA AND OTHERS	August 1, 2001
MAHARSHI DAYANAND UNIVERSITY Vs. VIJAY KUMAR	July 25, 2001
MAHAVIR SPINNING MILLS LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 1, 2001
MAHENDER PRATAP Vs. KRISHAN PAL	February 20, 2001
MAHESH Vs. ASHOK KUMAR	January 17, 2001
MAHINDER KAUR Vs. STATE OF PUNJAB	February 19, 2001
MAHINDER SINGH AND ORS. Vs. COLLECTOR KURUKSHETRA DISTT. KURUKSHETRA AND ORS.	December 5, 2001
MAHIPAL Vs. STATE OF HARYANA	April 25, 2001
MAI DAYAL Vs. KHUSHI RAM	January 4, 2001
MAJ ANIL KUMAR BAWA Vs. UNION OF INDIA	July 25, 2001
MAJ GEN. H.S. TALWAR (RETD.) Vs. UNION OF INDIA	February 1, 2001
MAJ GENERAL (RETD.) C.L. PIPLANI Vs. STATE	August 28, 2001
MAJ HARBANS LAL KHULLAR Vs. UNION OF INDIA	October 29, 2001
MAJ. HARBANS SINGH (RETD.) Vs. UNION OF INDIA AND OTHERS	May 23, 2001
MAJOR ROHIT CHAUDHARY Vs. UNION OF INDIA AND OTHERS	April 30, 2001
MAJOR SINGH Vs. STATE OF PUNJAB	May 28, 2001
MAKHAN SINGH Vs. STATE OF PUNJAB	December 21, 2001
MAKHAN SINGH Vs. MUKHTIAR SINGH	March 7, 2001
MAL SINGH Vs. STATE OF PUNJAB	July 18, 2001
MALIK IRON AND STEEL ROLLING MILLS Vs. STATE OF HARYANA	July 24, 2001
MALKIAT SINGH Vs. RAM SINGH	January 10, 2001
MALKIAT SINGH AND ANOTHER Vs. STATE OF PUNJAB	October 30, 2001
MALKIAT SINGH SODHI Vs. KIRPAL SINGH	May 23, 2001
MALLI MAL SANT LAL AND CO Vs. STATE OF PUNJAB	August 9, 2001
MAM CHAND BHARDWAJ Vs. STATE OF HARYANA	December 1, 2001
MAM CHAND BHARDWAJ Vs. STATE OF HARYANA	January 12, 2001
MAM KAUR Vs. RAM SARUP	March 1, 2001
MAMAN CHAND Vs. LABOUR COURT, BATHINDA	May 30, 2001
MAMTA BANSAL AND ORS. Vs. STATE OF PUNJAB AND ORS.	November 29, 2001
MAMTA SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION	February 19, 2001
MANAGEMENT OF THE MANAGING DIRECTOR HARYANA WAREHOUSING CORPORATION, PANCHKULA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	May 4, 2001
MANAGEMENT OF THE MANAGING DIRECTOR HARYANA WAREHOUSING CORPORATION, PANCHKULA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	April 5, 2001
MANAGEMENT OF THE VICE-CHANCELLOR, KURUKSHEHTRA UNIVERSITY Vs. PRESIDING OFFICER, LABOUR COURT	August 24, 2001
MANAGEMENT PRERNA PUBLIC SCHOOL SIRSAR Vs. NATIONAL OPEN SCHOOL NEW DELHI	July 26, 2001
MANAGING COMMITTE, J S F H KHALSA HINGH SCHOOL, NAWANSHAHR Vs. BALDEV SINGH PABLA	February 1, 2001
MANAGING COMMITTEE, BANWARI LAL JINDAL SUIWALA COLLEGE, TOSHAM Vs. STATE OF HARYANA	April 4, 2001
MANAGING COMMITTEE, MASD PUBLIC SCHOOL, PANIPAT Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, HARYANA	July 9, 2001
MANAGING COMMITTEE, R.R.M.K. ARYA MAHILA MAHA VIDYALAYA, PATHANKOT Vs. STATE OF PUNJAB AND OTHERS	September 7, 2001
MANBIR GILL Vs. UNIVERSITY GRANTS COMMISSION	August 16, 2001
MANDEEP KAUR Vs. SRI GURU RAM DASS INSTITUTE	December 28, 2001
MANGA RAM Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY TO GOVERNMENT	July 19, 2001
MANGA RAM @ MANGEY RAM Vs. STATE OF PUNJAB	August 17, 2001
MANGAL LAL Vs. STATE OF PUNJAB	August 30, 2001
MANGAL SINGH Vs. STATE OF HARYANA	December 21, 2001
MANGAL SINGH Vs. UNION OF INDIA	January 10, 2001
MANGAT AND ORS. Vs. TEK CHAND AND ORS.	August 30, 2001
MANGAT RAM Vs. UNION OF INDIA	January 29, 2001
MANGE RAM Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND ORS.	October 23, 2001
MANGE RAM Vs. RAMATI	July 24, 2001
MANHARAN SINGH GILL Vs. STATE OF PUNJAB	November 1, 2001
MANHARAN SINGH GILL Vs. STATE OF PUNJAB	January 11, 2001
MANJEET SINGH Vs. STATE OF HARYANA	November 28, 2001
MANJINDER SINGH (EX-SERVICEMAN) Vs. UNION OF INDIA	May 15, 2001
MANJIT KAUR Vs. AVTAR SINGH	February 15, 2001
MANJIT KAUR Vs. SURINDER KAUR	October 8, 2001
MANJIT SINGH Vs. STATE OF PUNJAB	November 10, 2001
MANJIT SINGH CALCUTTA ETC Vs. SGPC AMRITSAR ETC	May 28, 2001
MANJOT KAUR BRAR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT	October 25, 2001
MANJU DOGRA Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING	January 31, 2001
MANJYOTI Vs. STATE	November 9, 2001
MANMEET SINGH Vs. STATE OF PUNJAB	September 14, 2001
MANMOHAN SINGH Vs. AMRITSAR OVERSEAS	March 8, 2001
MANMOHAN SINGH @ BANTOO Vs. STATE OF PUNJAB	May 23, 2001
MANMOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	April 18, 2001
MANOJ KUMAR Vs. STATE OF HARYANA	December 13, 2001
MANOJ KUMARI Vs. SHIV KUMAR BANSAL	October 15, 2001
MANPHOOL SINGH Vs. STATE OF HARYANA	December 13, 2001
MANPREET KAUR Vs. STATE OF PUNJAB	August 16, 2001
MANPREET KAUR RANDHAWA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ORS.	December 6, 2001
MANSA RAM Vs. STATE OF HARYANA AND ORS.	September 3, 2001
MARKET COMMITTEE, FARIDABAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD	August 24, 2001
MARKET COMMITTEE, MANDI MULLANPUR Vs. MESSRS RAM KUMAR TILAK RAM	August 10, 2001
MAST RAM Vs. STATE OF HARYANA	March 7, 2001
MAST RAM Vs. STATE OF PUNJAB	March 6, 2001
MASTAN SINGH Vs. JASWINDER SINGH ZORA SINGH SANDHU	July 3, 2001
MAUR MANDI CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD Vs. STATE OF PUNJAB	May 28, 2001
MAWASI RAM Vs. STATE OF HARYANA AND ORS.	September 6, 2001
MAYA DEVI (DIED) REPTD BY HER LRS Vs. RAJ KUMARI (DIED) REPTD BY HER LRS	October 5, 2001
MAYAWATI Vs. HUKAM CHAND ATTREJA	May 18, 2001
MEDINN CHEM PVT. LTD. Vs. SHANTI SELCOTT INDUSTRIES	February 23, 2001
MEENA AGGARWAL Vs. DEEPTI PRASAD GOEL AND OTHERS	May 22, 2001
MEGH RAJ Vs. UNION OF INDIA	February 2, 2001
MEHANGA SINGH Vs. STATE OF PUNJAB	February 15, 2001
MEHANT PAWAN KUMAR DASS AND ORS. Vs. PARKASH DASS AND ORS.	December 21, 2001
MESSRS WHIRLPOOL OF INDIA LIMITED Vs. UNION OF INDIA AND ANOTHER	August 13, 2001
MEWA DEVI Vs. STATE OF HARYANA	November 26, 2001
MEWA SINGH Vs. UNION OF INDIA	February 7, 2001
MEWA SINGH Vs. STATE OF PUNJAB	May 29, 2001
MEWA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	July 11, 2001
MGMT OF PUNJAB NATIONAL BANK Vs. P O CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL	January 31, 2001
MINAKSHI Vs. STATE OF PUNJAB	March 1, 2001
MIR SINGH Vs. SAJJAN SINGH	February 13, 2001
MIRI RAM GIAN CHAND Vs. JATINDRA FILLING STATION	March 8, 2001
MISS RAMAN Vs. PUNJABI UNIVERSITY, PATIALA	March 1, 2001
MISS SIMI AGARWAL Vs. STATE OF HARYANA	July 16, 2001
MIT SINGH Vs. KUNDAN SINGH	November 23, 2001
MITHILESH KUMAR Vs. STATE OF PUNJAB	May 29, 2001
MITHU SINGH AND ORS. Vs. STATE OF PUNJAB	May 22, 2001
MITTAL BELTING AND MACHINERY STORES Vs. COMMISSIONER OF INCOME TAX	July 25, 2001
MITTAL PESTICIDES Vs. STATE OF PUNJAB	November 26, 2001
MODEL TOWN RESIDENTS ASSOCIATION Vs. STATE OF PUNJAB	August 27, 2001
MOHAN KHANNA, Vs. UNION OF INDIA AND ORS.	May 28, 2001
MOHAN L. SINGH AND ORS. Vs. JAI NARAIN SINGH AND ORS.	November 26, 2001
MOHAN LAL Vs. DHARAM KAUR (DECEASED) AND OTHERS	July 2, 2001
MOHAN SINGH Vs. STATE OF PUNJAB	July 20, 2001
MOHAN SINGH Vs. STATE OF PUNJAB	March 2, 2001
MOHAN SINGH C.O. (RETD.) Vs. THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF CIVIL AVIATION DEPTT.	January 11, 2001
MOHAR SINGH Vs. KHUSHBIR SINGH	October 23, 2001
MOHD. SAHID Vs. STATE OF HARYANA	October 8, 2001
MOHINDER KAUR Vs. STATE OF PUNJAB AND ORS.	September 21, 2001
MOHINDER KAUR Vs. JAI GOBINDA ENTERPRISES	April 4, 2001
MOHINDER KAUR Vs. HARBHAJAN SINGH	September 7, 2001
MOHINDER PAL KAUR GURMIT SINGH Vs. GURMIT SINGH SWARAN SINGH	June 1, 2001
MOHINDER SHAH SINGH Vs. MRS. DALBIR KAUR	August 24, 2001
MOHINDER SINGH Vs. STATE OF HARYANA	March 28, 2001
MOHINDER SINGH Vs. HARJIT SINGH	July 18, 2001
MOHINDER SINGH Vs. SANTOKH SINGH	March 28, 2001
MOHINDER SINGH Vs. STATE OF PUNJAB	March 16, 2001
MOHINDER SINGH Vs. UNION OF INDIA	October 15, 2001
MOHINDER SINGH Vs. BIR SINGH	December 7, 2001
MOHINDER SINGH Vs. HARJINDER SINGH	March 6, 2001
MOHINDER SINGH Vs. STATE OF PUNJAB	July 25, 2001
MOHINDER SINGH Vs. STATE OF PUNJAB	July 13, 2001
MOHINDER SINGH Vs. RAJINDER SINGH	December 21, 2001
MOHINDER SINGH Vs. JOGINDER SINGH	September 17, 2001
MOHINDER SINGH Vs. GURMELS SINGH AND ORS.	August 31, 2001
MOHINDER SINGH AND ANR. Vs. JASSO AND ANR.	August 7, 2001
MOHINDER SINGH AND ORS. Vs. KARNAIL SINGH AND ORS.	August 6, 2001
MOHINDER SINGH ARORA Vs. HARJIT KAUR	March 27, 2001
MOHINDER SINGH SHERGIL Vs. STATE OF PUNJAB AND OTHERS	February 6, 2001
MONGA RICE MILL Vs. STATE OF HARYANA	August 28, 2001
MONIKA MATTA Vs. UNION OF INDIA	January 10, 2001
MRS. DALIP KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.	October 10, 2001
MRS. KULDEEP KAUR DHILON Vs. STATE OF PUNJAB AND ORS.	August 29, 2001
MRS. MADHU DOGRA Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE	May 16, 2001
MS PRERNA DEAN Vs. CHRISTIAN MEDICAL COLLEGE, LUDHIANA	November 8, 2001
MUKAND SINGH Vs. STATE OF PUNJAB	December 6, 2001
MUKAND SINGH AND ORS. Vs. JANG SINGH AND ORS.	September 24, 2001
MUKESH KUMAR Vs. P O INDUSTRIAL CUM LABOUR COURT I	January 17, 2001
MUKESH KUMAR Vs. STATE OF UNION TERRITORY	September 12, 2001
MUKESH KUMAR Vs. STATE OF HARYANA	August 17, 2001
MUKESH RANI Vs. STATE OF HARYANA	August 13, 2001
MUKHTIAR KAUR Vs. SITA SINGH	October 18, 2001
MUKHTIAR KAUR Vs. DALIP KAUR	September 20, 2001
MUKHTIAR SINGH Vs. STATE OF HARYANA	January 23, 2001
MUKHTIAR SINGH Vs. STATE OF HARYANA	October 22, 2001
MUKTA SHARMA Vs. U P INDUSTRIAL CORPORATION ASSOCIATION LTD	November 28, 2001
MUKTIAR SINGH Vs. KAILASHO DEVI	June 1, 2001
MUNICIPAL COMMITTEE MOHINDERGARH Vs. P O LABOUR COURT	September 7, 2001
MUNICIPAL COMMITTEE, DHARAMKOT Vs. HARINDER SINGH	January 15, 2001
MUNICIPAL COMMITTEE, SIRHIND Vs. BAWA UTTAM GIR CHELA AND ANOTHER	September 7, 2001
MUNICIPAL COMMITTEE, SIRHIND Vs. SUKHDEV SINGH	September 7, 2001
MUNICIPAL COMMITTEE, SIRSA Vs. HAZARA RAM	January 5, 2001
MUNICIPAL CORPORATION, AMRITSAR Vs. BHUPINDER SINGH	April 17, 2001
MUNICIPAL CORPORATION, AMRITSAR Vs. GAGAN CINEMA	August 20, 2001
MUNICIPAL COUNCIL, AMBALA CANTT Vs. A.K. JAIN	January 16, 2001
MUNISH KHANDUJA Vs. GURU JAMBHESHWAR UNIVERSITY, HISAR	November 6, 2001
MUNSHI RAM Vs. P O LABOUR COURT	December 13, 2001
MURARI LAL AND ANOTHER Vs. RAM PARKASH & OTHERS	May 29, 2001
MURARI LAL BHARGAVA Vs. STATE OF HARYANA	January 19, 2001
MURLI MANOHAR Vs. STATE OF PUNJAB	August 27, 2001
N K GUPTA Vs. VIJAY KUMAR MADAN	January 24, 2001
N.K.H. ALLOYS Vs. COMMR. OF C. EX., CHANDIGARH-I	November 27, 2001
NACHHATTAR RAM Vs. STATE OF HARYANA AND ORS.	December 5, 2001
NACHHATTAR SINGH Vs. K.R. LAKHANPAL	September 10, 2001
NAFE SINGH Vs. MOHINDER DASS	November 7, 2001
NAGENDER SINGH Vs. JAGJEEVAN SINGH	March 20, 2001
NAGINA SINGH AND ORS. Vs. SURJAN SINGH	October 10, 2001
NAGPAL STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH	July 31, 2001
NAIB DIN Vs. STATE OF PUNJAB	February 15, 2001
NAND KUMAR SARIN AND OTHERS Vs. KIRAN DEVI	January 4, 2001
NAND LAL Vs. STATE OF PUNJAB	November 8, 2001
NAND SINGH Vs. KARTAR KAUR	October 8, 2001
NARAINGARH SUGAR MILLS LTD. Vs. STATE OF HARYANA	April 5, 2001
NARANJAN SINGH Vs. KARTAR SINGH AND ORS.	November 7, 2001
NARATA SINGH Vs. STATE OF HARYANA	January 12, 2001
NARENDER KAUR Vs. STATE OF HARYANA	January 11, 2001
NARESH Vs. STATE OF HARYANA	February 16, 2001
NARESH CHAND Vs. UNION OF INDIA	May 2, 2001
NARESH CHAND Vs. UNION OF INDIA	February 5, 2001
NARESH CHANDER MALIK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD	January 30, 2001
NARESH KUMAR Vs. SARWAN KUMAR	May 1, 2001
NARESH KUMAR GUPTA Vs. MEWA LAL AND OTHERS	March 8, 2001
NARINDER PAL Vs. UNION OF INDIA	July 11, 2001
NARINDERPAL SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.	January 23, 2001
NARINDRA TEXTILE Vs. GIRDIIARI LAL BANSAL	March 14, 2001
NASIB KAUR Vs. STATE OF PUNJAB	March 8, 2001
NATHO Vs. STATE OF PUNJAB	August 2, 2001
NATIONAL INSURANCE CO LTD Vs. BHAGWATI DEVI	August 17, 2001
NATIONAL INSURANCE CO LTD Vs. DHARAMWATI	July 25, 2001
NATIONAL INSURANCE CO LTD Vs. R K DUGGAL	September 7, 2001
NATIONAL INSURANCE CO LTD Vs. ROSHNI DEVI	October 22, 2001
NATIONAL PICTURES CORPN SOCIETYATRE Vs. COMMISSIONER OF INCOME TAX	November 23, 2001
NAUBAT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	December 21, 2001
NAZAR SINGH Vs. GIAN SINGH AND ANR.	August 21, 2001
NDRAWATI Vs. RAMESH KUMAR	March 7, 2001
NEELAM BALA SHARMA Vs. THE STATE OF HARYANA AND ORS.	November 27, 2001
NEELAM KAPOOR AND ANR. Vs. CHANDIGARH ADMINISTRATION THROUGH ITS HOME SECRETARY	March 6, 2001
NEELAM KUMARI Vs. GURU NANAK DEV UNIVERSITY, PATIALA	May 24, 2001
NEELIMA SAXENA Vs. STATE OF HARYANA	September 18, 2001
NEERJA GUPTA Vs. RAJESH GUPTA	January 16, 2001
NEKI RAM Vs. BALWANT SINGH	December 21, 2001
NESTLE INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT	August 24, 2001
NETAR SINGH Vs. HARNEK SINGH	July 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. PARSA	August 16, 2001
NEW INDIA ASSURANCE CO LTD Vs. KARTAR SINGH	February 1, 2001
NEW INDIA ASSURANCE CO. LTD. Vs. LABH KAUR	March 5, 2001
NEW KARNAL TRADING CO Vs. STATE OF HARYANA	August 13, 2001
NIDHI Vs. PARSHANT ARORA	January 10, 2001
NIKKA SINGH Vs. JANG SINGH	March 13, 2001
NINDER SINGH Vs. STATE OF HARYANA	August 28, 2001
NIRANJAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT	November 20, 2001
NIRBHAY SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-I), PUNJAB AND OTHERS	May 17, 2001
NIRMAL Vs. STATE OF PUNJAB	August 24, 2001
NIRMAL Vs. LAKHPAT SINGH	July 11, 2001
NIRMAL KAUR Vs. KAMALJIT KAUR	August 14, 2001
NIRMAL SINGH Vs. STATE OF PUNJAB	May 11, 2001
NIRMAL SINGH Vs. MANGAL SINGH	August 21, 2001
NIRMAL SINGH Vs. STATE OF PUNJAB	June 1, 2001
NIRMAL SINGH Vs. SUREKHA JINDAL	December 21, 2001
NIRPAL SINGH Vs. S.D.M., RAM PURA PHUL	April 17, 2001
NIRVAIR SINGH Vs. STATE OF PUNJAB AND ANOTHER	December 11, 2001
NISCHAL Vs. STATE OF HARYANA	September 18, 2001
NORANG RAIL AND OTHERS Vs. STATE OF HARYANA	August 29, 2001
NORTHERN MINERALS LTD Vs. STATE OF PUNJAB	February 23, 2001
NOTAN DASS Vs. CHANDIGARH HOUSING BOARD CHANDIGARH	May 18, 2001
O.P. SHARMA Vs. H.U.D.A.	October 16, 2001
OM PAL Vs. STATE OF HARYANA	September 21, 2001
OM PARKASH Vs. STATE OF HARYANA	July 27, 2001
OM PARKASH Vs. STATE OF HARYANA	July 24, 2001
OM PARKASH Vs. STATE OF PUNJAB	April 23, 2001
OM PARKASH Vs. STATE OF HARYANA	October 31, 2001
OM PARKASH Vs. STATE OF PUNJAB	September 26, 2001
OM PARKASH Vs. RAM PARKASH AND ANR.	November 2, 2001
OM PARKASH Vs. STATE OF HARYANA	March 14, 2001
OM PARKASH Vs. STATE OF HARYANA	January 16, 2001
OM PARKASH BHATIA Vs. STATE OF PUNJAB	November 29, 2001
OM PARKASH KALIA Vs. STATE OF HARYANA	August 21, 2001
OM PARKASH SHARMA Vs. UNION TERRITORY CHANDIGARH	May 23, 2001
OM PATI HOODA Vs. STATE OF HARYANA	July 18, 2001
OM SINGH CHHIKARA Vs. STATE OF HARYANA	May 2, 2001
OM SINGH CHHIKARA Vs. STATE OF HARYANA	February 5, 2001
OM STEEL TUBES LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL	July 17, 2001
OMWATI DEVI Vs. PRESIDING OFFICER, LABOUR COURT	August 30, 2001
ORIENTAL INSURANCE CO LTD Vs. VIJAY KAPUR	December 7, 2001
ORIENTAL INSURANCE CO LTD Vs. RAJINDER KAUR	February 16, 2001
ORIENTAL INSURANCE CO LTD Vs. OM PARKASH	January 3, 2001
ORIENTAL INSURANCE CO LTD Vs. PARVEEN JUNEJA	August 16, 2001
ORIENTAL INSURANCE CO. LTD Vs. SATISH MEHTA	October 24, 2001
ORIENTAL INSURANCE CO. LTD. Vs. INTERJIT KAUR	October 3, 2001
ORIENTAL INSURANCE COMPANY Vs. RACHNA	May 3, 2001
ORIENTAL INSURANCE COMPANY Vs. SURAT SINGH	March 5, 2001
P.C. WADHWA Vs. STATE BANK OF PATIALA	April 18, 2001
P.N.B., AMRITSAR Vs. JAGJIT SINGH	January 19, 2001
P.R.T.C. PATIALA Vs. DALIP SINGH	April 27, 2001
P.S. BRAR Vs. STATE OF PUNJAB	February 6, 2001
P.S. RAO Vs. THE H.S.E.B.	July 18, 2001
PADAM SINGH Vs. STATE OF HARYANA	September 10, 2001
PALWAL COOPERATIVE SUGAR MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT II, FARIDABAD	April 18, 2001
PALWAN COOPERATIVE CREDIT AND SERVICE SOCIETY LTD , PALWAN Vs. RAMI W/O JITA RAM	November 5, 2001
PALWINDER KAUR Vs. GAJJAN SINGH	September 5, 2001
PAMELA GAMBHIR Vs. SANTOSH NAYYAR	January 20, 2001
PAMMI ALIAS PREETI Vs. STATE OF HARYANA	February 16, 2001
PANCHAM SINGH Vs. STATE OF HARYANA	August 30, 2001
PANCHAYAT SAMITI, MATANHAIL, DIST. JHAJJAR Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK	April 17, 2001
PANPORI Vs. CENTRAL BANK OF INDIA	April 24, 2001
PAPPI Vs. SANTOSH	July 19, 2001
PARAGON ACADEMIC AND CULTURAL SOCIETY, SAS NAGAR, MOHALI AND ANR. Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY, CHANDIGARH AND ORS.	August 10, 2001
PARAMJEET Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS	March 27, 2001
PARAMJIT KAUR Vs. STATE OF PUNJAB	December 21, 2001
PARAMJIT KAUR Vs. GAMDOOR SINGH	October 19, 2001
PARAMJIT SAINI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA	November 5, 2001
PARDEEP SHARMA Vs. THE COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA HEALTH DEPARTMENT AND ORS.	September 24, 2001
PARGAN SINGH Vs. GURMIT SINGH AND ORS.	September 26, 2001
PARGAN SINGH Vs. GURMIT SINGH	October 26, 2001
PARGAN SINGH Vs. STATE OF HARYANA	January 15, 2001
PARKASH Vs. BHAGWAN SINGH	May 29, 2001
PARKASH CHAND Vs. RAM BABU AND ORS.	October 25, 2001
PARKASH KAUR Vs. STATE OF PUNJAB	April 30, 2001
PARKASH KAUR ALIAS PARAMJIT KAUR Vs. SURINDER SINGH	January 16, 2001
PARMANAND Vs. STATE OF HARYANA	November 28, 2001
PARMINDER CHARAN SINGH Vs. HARJIT KAUR	February 23, 2001
PARMINDER MALIK Vs. NEW INDIA INSURANCE CO LTD	February 26, 2001
PARMINDER SINGH SANDHU Vs. STATE OF PUNJAB	November 2, 2001
PARMOD KUMAR Vs. K.S. PANNU	November 8, 2001
PARSHOTAM LAL Vs. THE ADMINISTRATOR, PANCHAYAT SAMITI AND ANR.	July 31, 2001
PARSINI DEVI Vs. STATE OF PUNJAB	April 17, 2001
PARTAP SINGH Vs. STATE OF HARYANA	October 23, 2001
PARTAP SINGH NARWAL Vs. STATE OF HARYANA	March 7, 2001
PARVEEN Vs. STATE OF HARYANA	November 28, 2001
PARVEEN BHATTI Vs. H.C. SAMUEL DASS	January 23, 2001
PARVEEN KUMAR Vs. STATE OF HARYANA	August 21, 2001
PASUPATI HARYANA WOOLEN LTD Vs. STATE OF HARYANA	July 16, 2001
PATIALA DISTILLERS AND MANUFACTURERS LIMITED Vs. STATE OF PUNJAB AND ORS.	March 20, 2001
PATVINDER KAUR Vs. HIMMAT SINGH	February 16, 2001
PAUL TRAVELS (REGD.), JALANDHAR CITY Vs. UNION OF INDIA (UOI)	October 1, 2001
PAVITTAR KAUR WALIA Vs. PUNJAB STATE COOPERATIVE BANK LTD , CHANDIGARH	September 3, 2001
PAWAN KUMAR Vs. STATE OF HARYANA	August 6, 2001
PAWAN KUMAR Vs. STATE OF HARYANA	March 13, 2001
PAWAN KUMAR GARG Vs. PUNJAB CO OPERATIVE COTTON MARKETING	February 20, 2001
PEHALWAN SINGH Vs. LADDO BIBI	May 22, 2001
PEPSU ROAD TRANSPORT CORP Vs. STATE TRANSPORT APPELLATE TRIBUNAL	October 1, 2001
PEPSU ROAD TRANSPORT CORPORATION Vs. JOGINDER KAUR	April 19, 2001
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. MEHAR CHAND	June 1, 2001
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA	June 1, 2001
PFIZER LIMITED Vs. UNION OF INDIA (UOI)	December 7, 2001
PHOENIX PROPERTIES PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS	May 28, 2001
PHOOL CHAND Vs. PHOOL CHAND	January 9, 2001
PHOOL CHAND JAIN & ORS. Vs. SMT. JOTRI DEVI & ORS.	July 18, 2001
PHOOL DEVI Vs. GAINENDER AND OTHERS	February 26, 2001
PHOOLAWANTI Vs. STATE OF PUNJAB	May 24, 2001
PHULI Vs. PALA RAM	September 18, 2001
PHULPATI Vs. STATE OF HARYANA	January 15, 2001
PIARA SINGH Vs. STATE OF HARYANA	March 7, 2001
PIARA SINGH Vs. AVTAR SINGH	October 25, 2001
PIARA SINGH Vs. THE CHIEF SETTLEMENT COMMISSIONER	August 17, 2001
PIARA SINGH AND ORS. Vs. STATE OF PUNJAB	April 18, 2001
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHER	March 5, 2001
PIARE LAL Vs. KAILASH DEVI	July 31, 2001
PIONEER AGRO EXTRACTS LTD Vs. STATE OF PUNJAB	September 27, 2001
PIRTHVI RAJ Vs. STATE OF HARYANA	July 25, 2001
PML INDUSTRIES LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	May 17, 2001
POOJA AGGARWAL Vs. HARYANA STATE	January 11, 2001
POONAM VIJ Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY	July 2, 2001
POPULAR ENGINEERING CO Vs. INCOME TAX APPELLATE TRIBUNAL	January 31, 2001
PRABH DAYAL Vs. HARYANA STATE	August 22, 2001
PRABHU NATH Vs. DHARAM NATH	July 27, 2001
PRADEEP KUMAR Vs. STATE OF HARYANA	December 11, 2001
PRANEET ENVIRONMENT P LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 4, 2001
PRATIBHA SINHA Vs. STATE OF HARYANA AND OTHERS	July 9, 2001
PREETI LAL Vs. THE COMMISSIONER	February 16, 2001
PREM CHAND Vs. FINANCIAL COMMISSIONER (APPEALS) HARYANA AND ORS.	January 15, 2001
PREM CHAND SHARMA Vs. STATE OF PUNJAB	November 23, 2001
PREM KAUR Vs. STATE OF HARYANA	May 3, 2001
PREM KUMAR Vs. CHANDIGARH ADMINISTRATION	May 18, 2001
PREM KUMAR Vs. UNION OF INDIA	February 20, 2001
PREM KUMAR PATEL Vs. INDERJIT SINGH GREWAL	February 13, 2001
PREM LAL Vs. PRESIDING OFFICER	August 9, 2001
PREM LAL Vs. PRESIDING OFFICER	September 8, 2001
PREM LATA Vs. ANANDI DEVI	August 29, 2001
PREM TULI Vs. A.S. ARUNACHALA	November 29, 2001
PRIME POLY LEAR PVT LTD Vs. STATE OF HARYANA	July 4, 2001
PRITAM KAUR ALIAS KARNAIL KAUR Vs. HARPAL SINGH	May 3, 2001
PRITAM SINGH Vs. LAKHBIR SINGH	August 27, 2001
PRITAM SINGH Vs. STATE OF PUNJAB	May 10, 2001
PRITAM SINGH Vs. GIRDHARI LAL AND OTHERS	December 6, 2001
PRITAM SINGH Vs. STATE OF PUNJAB AND ANOTHER	May 9, 2001
PRITAM SINGH Vs. BAGGA SINGH	December 10, 2001
PRITAM SINGH S/O BACHAN SINGH Vs. SARDARA SINGH S/O JAIMAL	December 21, 2001
PRITHIVI RAJ Vs. STATE OF PUNJAB	November 23, 2001
PRITHVI Vs. DALMOOR	October 16, 2001
PRITHVI RAJ Vs. FINANCIAL COMMISSIONER HARYANA	January 24, 2001
PRITPAL BHATTI Vs. TILAK RAJ	July 26, 2001
PT. ISWAR SWAROOP AND ANR. Vs. RULIA RAM AND ORS.	September 14, 2001
PUNJAB AGRO RICE BRAN EXTRACTIONS LTD. Vs. BANWARI LAL SURESH KUMAR	January 24, 2001
PUNJAB AND SIND BANK Vs. CHAND SINGH AND OTHERS	July 27, 2001
PUNJAB AND SIND BANK, NEW DELHI Vs. STATE BANK OF INDIA, ROHTAK AND ORS.	July 27, 2001
PUNJAB FINANCIAL CORPORATION Vs. SATISH KUMAR	May 22, 2001
PUNJAB NATIONAL BANK Vs. MALKIAT KAUR	May 17, 2001
PUNJAB ROADWAYS, TARN TARAN Vs. PIARA SINGH	March 15, 2001
PUNJAB SCHEDULED CASTES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. PUNJAB WIRELESS SYSTEMS LTD.	October 29, 2001
PUNJAB STATE Vs. BALWINDER SINGH, EX-HEAD CONSTABLE	May 7, 2001
PUNJAB STATE Vs. BALWINDER SINGH, EX-HEAD CONSTABLE	July 5, 2001
PUNJAB STATE CIVIL SUPPLY CORPORATION LTD. (PUNSUP) Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR	August 23, 2001
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION Vs. UNION OF INDIA	April 27, 2001
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	March 12, 2001
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD Vs. MALERKOTLA RICE MILLS	October 12, 2001
PUNJAB STATE COOPERATIVE BANK EMPLOYEE UNION Vs. STATE OF PUNJAB	February 22, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. MUNICIPAL COMMITTEE, HOSHIARPUR	January 12, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB	October 5, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. AJIT SINGH	July 6, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. A.R.C.	May 25, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. JOGINDER SINGH	August 8, 2001
PUNJAB STATE ELECTRICITY BOARD PUNJAB Vs. PUNJAB PRE-STRESSED CONCRETE WORKS LTD.	January 24, 2001
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR	May 9, 2001
PUNJAB STATE ELECY, BOARD, PATIALA AND ANOTHER Vs. KEWAL SINGH	November 20, 2001
PUNJAB STATE THROUGH THE COLLECTOR, DISTRICT GURDASPUR Vs. SHARIF MASIH AND ORS.	December 6, 2001
PUNJAB STATE THROUGH THE SECRETARY TO GOVT. OF PUNJAB, HOME DEPARTMENT, CHANDIGARH Vs. S. BUTA SINGH, EX-CONSTABLE	August 27, 2001
PUNJAB STATE THROUGH THE SECRETARY, HOME DEPARTMENT, PUNJAB AND ANR. Vs. ANIL KUMAR	November 23, 2001
PUNJAB STATE TUBEWELL CORPORATION AND ANR. Vs. NITYA NAND AND ANR.	August 24, 2001
PUNJAB STEEL CORPORATION BATALA Vs. M S T C LIMITED	July 3, 2001
PUNJAB TRACTORS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	November 9, 2001
PUNJAB WAKF BOARD Vs. DEEP CHAND	November 20, 2001
PUNJSTAR STANDARD ELECTRONICS LTD. Vs. BALJIT SINGH SANDHU	October 15, 2001
PURAN Vs. STATE OF HARYANA	January 9, 2001
PURAN CHAND TEWARI Vs. SECRETARY CO OPERATIVE GOVERNMENT OF HARYANA	September 28, 2001
PURAN SINGH Vs. STATE OF HARYANA	October 3, 2001
PURAN SINGH Vs. STATE OF HARYANA	May 18, 2001
PURAN SINGH Vs. PUNJAB ROADWAYS, TARN TARAN	January 22, 2001
PURSHOTAM DASS Vs. UNION OF INDIA	January 31, 2001
PUSHPA DEVI Vs. DHARAM PAL	July 23, 2001
PUSHPA RANI Vs. JAI KUMAR AND ORS.	September 27, 2001
PUSHPINDER SINGH AND OTHERS Vs. MAHLA SINGH AND ANOTHER	November 9, 2001
PYARE LAL Vs. STATE OF HARYANA	October 15, 2001
R K GARG Vs. STATE OF HARYANA	February 5, 2001
R K MADAN Vs. STATE OF PUNJAB	July 23, 2001
R S INDUSTRIES Vs. STATE OF HARYANA	February 20, 2001
R.C. CHUG, ASSISTANT ENGINEER (CIVIL) PANIPAT THERMAL POWER PROJECT Vs. HARYANA POWER GENERATION CORPORATION LTD.	November 22, 2001
R.C. SOOD AND CO. LTD. Vs. STATE OF HARYANA	May 15, 2001
R.C. VERMA Vs. STATE OF HARYANA	December 5, 2001
R.D. JINDAL COTTON FACTORY Vs. SURJEET UDYOG, KOTKAPURA	October 12, 2001
R.K. PLASTICS Vs. PUNJAB LAND DEVELOPMENT RECLAMATION AND CORPORATION LTD.	July 26, 2001
R.K. RANGA Vs. CBI CHANDIGARH	July 17, 2001
R.L. CHHOKAR Vs. STATE OF HARYANA	March 12, 2001
R.P. NAGPAL Vs. THE COMMISSIONER, CENTRAL EXCISE, CHANDIGARH AND ANOTHER	July 31, 2001
R.P.S. BRAR Vs. THE STATE OF PUNJAB AND ORS.	November 20, 2001
R.S. AHALAWAT, ASSISTANT EDUCATION OFFICER Vs. HARYANA STATE COOPERATIVE DEVELOPMENT FEDERATION, CHANDIGARH AND OTHERS	January 25, 2001
R.S. BHATTI Vs. STATE OF HARYANA	March 12, 2001
R.S. DOON Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH	April 4, 2001
R.S. VIRK Vs. STATE OF HARYANA	September 4, 2001
R.S.B. PROJECT LTD. Vs. STATE OF HARYANA	February 26, 2001
RABINDER SINGH Vs. UNION OF INDIA	July 2, 2001
RACHHAPAL SINGH Vs. STATE OF PUNJAB	January 10, 2001
RAGHBIR @ BHIRA Vs. STATE OF HARYANA	July 11, 2001
RAGHBIR KUMAR Vs. STATE OF PUNJAB	May 3, 2001
RAGHBIR SINGH Vs. STATE OF PUNJAB	March 5, 2001
RAGHBIR SINGH Vs. DINA NATH	March 2, 2001
RAGHBIR SINGH Vs. STATE OF PUNJAB	January 25, 2001
RAGHBIR SINGH Vs. STATE OF PUNJAB	September 6, 2001
RAGHUBIR SINGH Vs. KABAL SINGH	February 26, 2001
RAGHUBIR SINGH Vs. STATE OF PUNJAB	May 9, 2001
RAHUL ORGANIC LTD & ORS Vs. STATE OF PUNJAB	September 21, 2001
RAIN KUMAR MALHOTRA Vs. STATE OF HARYANA AND ANOTHER	September 14, 2001
RAJ BAHADUR SINGH Vs. STATE OF PUNJAB	July 2, 2001
RAJ BALA Vs. BIJENDER	March 27, 2001
RAJ BALA Vs. STATE OF HARYANA	January 10, 2001
RAJ KRISHAN SACHDEVA Vs. PGI	March 6, 2001
RAJ KUMAR Vs. STATE OF PUNJAB	March 13, 2001
RAJ KUMAR Vs. STATE OF HARYANA	March 16, 2001
RAJ KUMAR Vs. RAM SINGH	May 2, 2001
RAJ KUMAR Vs. STATE OF PUNJAB	February 12, 2001
RAJ KUMAR JINDAL Vs. STATE OF PUNJAB	November 26, 2001
RAJ KUMARI AMRIT KAUR Vs. MAHARANI DEEPINDER KAUR	October 8, 2001
RAJ KUMARI GARG Vs. STATE OF HARYANA	August 22, 2001
RAJ MAL Vs. SAT PAL	August 16, 2001
RAJ PAL VERMA AND ORS. Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ORS.	September 27, 2001
RAJA Vs. STATE OF HARYANA	January 19, 2001
RAJA RAM ALIAS RAJENDER Vs. TEHSILDAR-CUM-ASSISTANT COLLECTOR, HISSAR	August 1, 2001
RAJARAM CORN PRODUCTS (PUNJAB) LIMITED Vs. STATE OF PUNJAB AND ORS.	August 29, 2001
RAJBALA Vs. STATE OF HARYANA	July 13, 2001
RAJBIR SINGH Vs. STATE OF PUNJAB	February 5, 2001
RAJE RAM Vs. DIWAN SINGH	February 20, 2001
RAJE RAM Vs. DIWAN SINGH	December 20, 2001
RAJESH Vs. THE STATE OF HARYANA	December 12, 2001
RAJESH ARORA AND ANR. Vs. STATE OF PUNJAB	March 8, 2001
RAJESH KAUSHIK Vs. STATE OF HARYANA AND ORS.	May 14, 2001
RAJESH KUMAR Vs. STATE OF HARYANA	September 18, 2001
RAJESH KUMAR Vs. JASWANT SINGH MARWAHA	December 20, 2001
RAJESH KUMAR @ BABLU Vs. STATE OF PUNJAB AND OTHERS	August 29, 2001
RAJESH KUMAR ALIAS RAJU Vs. STATE OF HARYANA	October 31, 2001
RAJESH KUMAR AND ANR. Vs. STATE OF HARYANA	January 25, 2001
RAJINDER KAUR Vs. SUKHBIR SINGH	August 9, 2001
RAJINDER PAL KAUR Vs. STATE OF PUNJAB	August 16, 2001
RAJINDER PARKASH Vs. MAL SINGH	April 24, 2001
RAJINDER RATHI Vs. CAPSUGEL INDIA LTD	October 17, 2001
RAJINDER SINGH Vs. STATE OF PUNJAB	November 5, 2001
RAJINDER SINGH Vs. THE PRESIDING OFFICER	July 16, 2001
RAJIV BUDHWAR Vs. LALIT KUMAR BUDHWAR	May 15, 2001
RAJIV GARG Vs. PRITI RANI	December 20, 2001
RAJNISH KUMAR SHARMA Vs. UNION OF INDIA	February 12, 2001
RAJPUR BHAIN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. REGISTRAR, CO-OPERATIVE SOCIETIES	February 20, 2001
RAJWANT KAUR Vs. STATE OF PUNJAB	April 23, 2001
RAJWINDER KAUR Vs. SENIOR SUPERINTENDENT OF POLICE	May 15, 2001
RAKESH ARORA Vs. METRO MOTORS	April 24, 2001
RAKESH BATRA Vs. STATE OF HARYANA	May 16, 2001
RAKESH KUMAR Vs. STATE OF PUNJAB	May 4, 2001
RAKESH KUMAR Vs. STATE OF PUNJAB	December 20, 2001
RAKESH KUMAR Vs. STATE OF PUNJAB	October 22, 2001
RAKESH KUMAR Vs. STATE OF PUNJAB	October 23, 2001
RAKESH KUMAR Vs. STATE OF PUNJAB	September 24, 2001
RAKESH KUMAR DUGGAL Vs. BALDEV KUMAR DUGGAL	May 28, 2001
RAKESH SANWAL Vs. STATE OF PUNJAB	December 13, 2001
RAM ACHAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	February 2, 2001
RAM BABU SHARMA Vs. HARYANA STATE HANDLOOM AND HANDICRAFTS CORPORATION LTD.	January 2, 2001
RAM BABU SHARMA Vs. HARYANA STATE HANDLOOM AND HANDICRAFTS CORPORATION LTD.	February 1, 2001
RAM BHAGAT Vs. NAVEEN KHURANIA	January 25, 2001
RAM BHAJ KHATAK Vs. STATE OF UNION TERRITORY, CHANDIGARH	May 18, 2001
RAM CHAND Vs. FINANCIAL COMMISSIONER/REVENUE, PUNJAB	February 16, 2001
RAM CHANDER Vs. ANGURI DEVI	February 2, 2001
RAM CHANDER Vs. SMT. SONI @ JAIMALA	September 13, 2001
RAM CHANDER Vs. BANWARI LAL	November 21, 2001
RAM CHANDER AND ORS. Vs. SAHEED AHMED AND ORS.	October 15, 2001
RAM DASS Vs. STATE OF PUNJAB	May 29, 2001
RAM DASS Vs. KUSAM	May 11, 2001
RAM DASS Vs. SHISHA SINGH	April 5, 2001
RAM DASS AND OTHERS Vs. SHISHA SINGH AND OTHERS	May 5, 2001
RAM DASS CHELA BASANT DASS AND ANR. Vs. STATE OF HARYANA AND ORS.	December 21, 2001
RAM DAYAL Vs. STATE OF HARYANA	July 30, 2001
RAM DEV Vs. CHANDIGARH TRANSPORT UNDERTAKING	March 16, 2001
RAM DHAN Vs. STATE OF HARYANA	July 19, 2001
RAM DHAN RIKHI RAM SALE MERCHANTS Vs. STATE OF PUNJAB	August 20, 2001
RAM DIA AND OTHERS Vs. MUNSHI RAM	September 7, 2001
RAM GOPAL Vs. STATE OF PUNJAB	August 6, 2001
RAM GOPAL Vs. ATMA RAM	August 23, 2001
RAM GOPAL Vs. STATE OF PUNJAB	July 6, 2001
RAM KARAN Vs. ZILE SINGH	May 10, 2001
RAM KARAN Vs. P O LABOUR COURT	March 14, 2001
RAM KARAN @ LILU Vs. STATE OF HARYANA	November 7, 2001
RAM KAUR Vs. SURINDER AND ORS.	October 15, 2001
RAM KISHAN Vs. SARDARI DEVI	July 19, 2001
RAM KRISHAN KATHPALIA Vs. STATE OF HARYANA	January 17, 2001
RAM KRISHAN SEHGAL Vs. STATE OF HARYANA	July 6, 2001
RAM KUMAR Vs. SHYAM SUNDER	March 13, 2001
RAM KUMAR Vs. GRAM PANCHAYAT KALI RAWAN	October 13, 2001
RAM KUMAR Vs. H.V.P.N.L. AND OTHERS	September 26, 2001
RAM KUMAR Vs. SMT. SHANTI AND ORS.	December 21, 2001
RAM LAL Vs. INCOME TAX OFFICER	May 30, 2001
RAM LAL Vs. STATE OF HARYANA	September 6, 2001
RAM MEHAR Vs. STATE OF HARYANA AND ORS.	August 9, 2001
RAM NATH Vs. SHAM SUNDER	May 15, 2001
RAM NATH JINDAL Vs. COMMISSIONER OF INCOME TAX	July 19, 2001
RAM NATH MAHLAWAT Vs. BIHARI LAL	November 9, 2001
RAM NATH MEHTA Vs. MOHINDER SINGH	March 6, 2001
RAM NIWAS Vs. STATE OF HARYANA	September 6, 2001
RAM NIWAS Vs. FINANCIAL COMMISSIONER, HARYANA	May 2, 2001
RAM NIWAS Vs. UNION OF INDIA	April 25, 2001
RAM NIWAS BANSAL Vs. STATE BANK OF PATIALA AND ANR.	November 23, 2001
RAM PARSAD Vs. STATE OF HARYANA	August 30, 2001
RAM PARSHAD Vs. STATE OF HARYANA	April 4, 2001
RAM PIARI Vs. RAM DITTA MAL	November 22, 2001
RAM PRAKASH Vs. STATE OF PUNJAB	October 23, 2001
RAM SAHNI Vs. INDIAN FARMERS FERTILIZER CO-OP. LTD.	September 4, 2001
RAM SARAN Vs. JASMER SINGH	January 3, 2001
RAM SARUP Vs. AVTAR SINGH CHADHA	August 23, 2001
RAM SARUP Vs. STATE OF HARYANA	December 6, 2001
RAM SARUP Vs. STATE OF HARYANA	September 24, 2001
RAM SARUP Vs. ROHTAK MUNICIPAL COMMITTEE ROHTAK	December 5, 2001
RAM SARUP Vs. STATE OF HARYANA	April 3, 2001
RAM SARUP A S I , HARCHAND SINGH, HANS RAJ, KARAM CHAND, HAZURA SINGH, KARTAR, SOHAN LAL, DALIP SINGH, GURBACHAN SINGH, LACHHMAN SINGH, MONOHAR LAL, BALWANT SINGH, SHER SINGH, DES RAJH, LAL CHAND, NARAIN DASS PURI, PARTAP SINGH, KULWANT SINGH AND JAGSIR S Vs. STATE OF PANJAB	February 1, 2001
RAM SINGH Vs. BANT DASS ALIAS BANT SINGH AND ORS.	August 28, 2001
RAM SWAROOP Vs. MUNICIPAL CORPORATION AMRITSAR	May 15, 2001
RAMA ALIAS SARITA Vs. ASHOK KUMAR	January 25, 2001
RAMA NAND Vs. STATE OF HARYANA	December 20, 2001
RAMANDEEP KAUR Vs. STATE OF PUNJAB	August 27, 2001
RAMESH Vs. STATE OF HARYANA	August 16, 2001
RAMESH AND ANOTHER Vs. STATE OF HARYANA	July 30, 2001
RAMESH KUMAR Vs. STATE OF HARYANA	November 29, 2001
RAMESH KUMAR Vs. PUJAB STATE CO OPERATIVE SUPPLY AND MARKETING	September 6, 2001
RAMESH KUMAR Vs. NARESH KUMAR	July 27, 2001
RAMESH KUMAR DAHIYA Vs. CHARAN SINGH	February 24, 2001
RAMESH KUMARI Vs. KRISHNA KUMAR	January 15, 2001
RAMESHWAR Vs. STATE OF HARYANA	March 13, 2001
RAMPHAL AND OTHERS Vs. STATE OF HARYANA	July 26, 2001
RAMU (CHAND) Vs. STATE OF HARYANA	October 23, 2001
RANBIR AND ANOTHER Vs. THE STATE OF HARYANA	July 19, 2001
RANBIR SING Vs. NEERAJ KUMAR	May 24, 2001
RANBIR SINGH Vs. GURU NANAK DEV UNIVERSITY AMRITSAR	October 25, 2001
RANBIR SINGH Vs. STATE OF HARYANA	August 24, 2001
RANDHIR SINGH Vs. STATE OF PUNJAB	September 28, 2001
RANGI RAM Vs. JARNAIL SINGH	August 30, 2001
RANGILA SINGH Vs. JAGTAR SINGH	May 14, 2001
RANJIT KAUR Vs. GOBIND RAM ALIAS GOBINDER RAM	November 8, 2001
RANJIT KAUR @ RANI Vs. JASWANT SINGH	July 19, 2001
RANJIT SINGH Vs. STATE OF HARYANA	January 31, 2001
RANJIT SINGH Vs. STATE OF PUNJAB	April 30, 2001
RANJIT SINGH Vs. STATE OF PUNJAB	March 2, 2001
RANJIT SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	October 10, 2001
RANJIT SINGH Vs. HARMEL KAUR	August 31, 2001
RANJIT SINGH Vs. STATE OF PUNJAB	October 23, 2001
RANJIT SINGH Vs. STATE OF HARYANA	October 7, 2001
RANJIT SINGH Vs. STATE OF HARYANA	July 10, 2001
RASHI MANRAI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 28, 2001
RATI RAM Vs. STATE OF HARYANA	May 16, 2001
RATTAN LAL Vs. PREM SAGAR ALIAS PREM CHAND	October 16, 2001
RATTAN LAL Vs. CH PANNA LAL	February 13, 2001
RATTI RAM Vs. UNION OF INDIA	February 15, 2001
RAUNAQ RAM NAND LAL Vs. COMMISSIONER OF INCOME TAX	October 16, 2001
RAVI BANSAL AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.	April 17, 2001
RAVI SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER	October 18, 2001
RAVINDER KAUR Vs. CHANDIGARH HOUSING BOARD	May 9, 2001
RAVINDER KUMAR Vs. STATE OF HARYANA	July 19, 2001
RAVINDER KUMAR Vs. STATE OF HARYANA	April 26, 2001
RAVINDER KUMAR SABHARWAL Vs. MAMTA SABHARWAL	December 21, 2001
RAVINDER PAL SINGH SIDHU AND ORS. Vs. BALVINDER SINGH AND ORS.	November 6, 2001
RAVINDER SINGH RANA Vs. STATE OF PUNJAB	July 4, 2001
RAVINDERPAL SINGH Vs. UNION TERRITORY CHANDIGARH	January 16, 2001
RAVINDERPAL SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS	January 10, 2001
REENA DEVI (MINOR) Vs. MOHINDER SINGH SON OF JAIM SINGH	August 9, 2001
REKHA LAND (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 2, 2001
RESHAM LAL RAM CHAND AND COMPANY Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY MALOUT	August 2, 2001
RESHAM SINGH Vs. STATE OF HARYANA	January 5, 2001
RESHMA Vs. STATE OF HARYANA	January 11, 2001
RESHMA KAUR @ RESHMA Vs. STATE OF HARYANA	July 25, 2001
RICHA SHARMA @ HAPPY Vs. STATE OF PUNJAB	January 18, 2001
RITA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS	July 11, 2001
ROAD MASTERS INDUSTRIES OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 24, 2001
ROBOT ENGINEERS PVT. LTD. Vs. PRESIDING OFFICER	May 18, 2001
ROHIN KAUSHAL Vs. AALOK JAGGA	January 5, 2001
ROHIT DATTA Vs. PUNJAB UNIVERSITY CHANDIGARH	July 17, 2001
ROHTAS SINGH Vs. STATE OF HARYANA	September 6, 2001
ROMESH BHARDWAJ Vs. STATE OF PUNJAB	August 23, 2001
ROOP LAL SHARMA Vs. CHANDIGARH ADMINISTRATION	January 5, 2001
ROSHAN LAL Vs. STATE OF HARYANA	June 3, 2001
ROSHAN LAL Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER/COLLECTOR AND ORS.	May 28, 2001
ROSHAN LAL Vs. STATE OF HARYANA	March 6, 2001
ROXY INDUSTRIAL CORPORATION Vs. STATE OF PUNJAB	March 26, 2001
RUPI Vs. RAM BHAJ	December 21, 2001
RUSHTAM SHARMA Vs. STATE OF HARYANA	March 14, 2001
RUSTOM Vs. RAMZAN AND ORS.	January 15, 2001
S C CHHABRA Vs. GONTERMANN PEIPERS	December 5, 2001
S GAUTAM Vs. UNION OF INDIA	August 22, 2001
S.A. JAIN COLLEGE TRUST AND MANAGING SOCIETY Vs. THE STATE OF HARYANA AND ANR.	September 28, 2001
S.B. PANIHAR Vs. HARYANA VIDYUT PRASARAN NIGAM	January 29, 2001
S.D. COLLEGE SOCIETY (LAHORE), NEW DELHI Vs. MUNICIPAL COUNCIL, AMBALA CANTT.	July 24, 2001
S.D. SENIOR SECONDARY SCHOOL, NARWANA Vs. STATE OF HARYANA	August 14, 2001
S.K. SOOD Vs. TATA IRON AND STEEL COMPANY LTD.	November 7, 2001
S.L. COMPANY Vs. STATE OF HARYANA	August 13, 2001
S.M. DHAWAN Vs. FAQUIR CHAND	November 9, 2001
S.P. BAKSHI Vs. STATE OF HARYANA	October 25, 2001
S.P.S. RATHORE Vs. CENTRAL BUREAU OF INVESTIGATION	April 18, 2001
S.S. SAINI Vs. STATE OF HARYANA	September 5, 2001
SADHNA SHARMA Vs. SANJEEV KAUSHAL	October 15, 2001
SADHU SINGH Vs. STATE OF HARYANA	January 16, 2001
SADHU SINGH Vs. STATE OF PUNJAB	April 19, 2001
SADHU SINGH Vs. BHAJAN SINGH	July 2, 2001
SADHU SINGH Vs. STATE OF PUNJAB	September 20, 2001
SADHU SINGH AND ANOTHER Vs. STATE OF PUNJAB	March 26, 2001
SAFEX CHEMICALS INDIA LIMITED Vs. STATE OF HARYANA	January 9, 2001
SAHAB SINGH Vs. STATE OF HARYANA	December 5, 2001
SAKRULLAH KHAN Vs. STATE OF HARYANA	April 30, 2001
SALAMUDEEN Vs. STATE OF HARYANA	October 8, 2001
SALIM Vs. JASWANT KAUR	March 13, 2001
SAMADH BABA NARAIN DASS BA IHAMAN SWAMI RAM TIRATH Vs. SURTA	August 29, 2001
SAMAN RANI Vs. M S MALIK	December 20, 2001
SAMIR ANAND Vs. ARMY INSTITUTE OF LAW	January 30, 2001
SAMUNDAR SINGH Vs. STATE OF HARYANA	May 23, 2001
SANDEEP KUMAR Vs. RAJIV KUMAR AND ORS.	September 20, 2001
SANDHYA SINGH Vs. PUNJABI UNIVERSITY, PATIALA AND ANR.	December 20, 2001
SANGEET KARLA Vs. STATE OF HARYANA	August 24, 2001
SANGEETA Vs. STATE OF HARYANA	December 7, 2001
SANJAY GARG Vs. SOM NATH SINGLA	September 27, 2001
SANJAY KUMAR Vs. STATE OF HARYANA	January 16, 2001
SANJAY KUMAR SABHARWAL Vs. FOOD CORPORATION OF INDIA	June 1, 2001
SANJAY MEHRA Vs. ASHOK KUMAR GOOMBER	August 30, 2001
SANJAY S/O DHARAM SINGH AND ORS. Vs. STATE OF HARYANA THROUGH THE SECRETARY, URBAN ESTATES DEPARTMENT, CHANDIGARH AND ORS.	November 27, 2001
SANJAY SINGH Vs. STATE OF HARYANA	December 4, 2001
SANJEET SINGH GREWAL Vs. STATE OF PUNJAB	March 28, 2001
SANJEEV KUMAR Vs. STATE OF HARYANA	August 21, 2001
SANJEEV KUMAR Vs. STATE OF HARYANA	May 4, 2001
SANJEEV KUMAR Vs. STATE OF HARYANA	May 29, 2001
SANJEEV KUMAR @ GURDEEP SINGH Vs. STATE OF PUNJAB	March 7, 2001
SANJIV KUMAR SHARMA Vs. UNION TERRITORY ADMINISTRATION AND ORS.	February 16, 2001
SANSAR CHAND Vs. FINANCIAL COMMISSIONER	January 29, 2001
SANT ESHAR SINGH Vs. UNION OF INDIA	August 21, 2001
SANT KUMAR GUPTA Vs. INDIRA GANDHI NATIONAL COLLEGE	January 22, 2001
SANTA SINGH Vs. GURDIAL SINGH AND ORS.	October 15, 2001
SANTOKH SINGH Vs. JASWANT SINGH AND ANOTHER	April 30, 2001
SANTOSH AND ANOTHER Vs. STATE OF HARYANA	July 24, 2001
SANTOSH DEVI AND OTHERS Vs. HARYANA VIDUT PRASARAN NIGAM AND OTHERS	May 15, 2001
SANTOSH KUMAR Vs. KARAM DEVI	May 3, 2001
SANTRO DEVI Vs. STATE OF HARYANA	July 26, 2001
SARABJIT KAUR Vs. STATE OF PUNJAB	March 7, 2001
SARABJIT SINGH Vs. STATE OF PUNJAB	February 1, 2001
SARAN SINGH WARYAM SINGH Vs. PANNA LAL	July 24, 2001
SARASWATI SHISHU MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 31, 2001
SARASWATI SUGAR MILLS LABOUR UNION Vs. STATE OF HARYANA	April 5, 2001
SARBATI @ SARASWATI Vs. STATE OF HARYANA	July 16, 2001
SARDARA SINGH Vs. STATE OF HARYANA	April 17, 2001
SAROJ BALA Vs. STATE OF HARYANA	September 4, 2001
SAROJ DEVI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA	July 23, 2001
SAROJ KUMARI Vs. STATE OF HARYANA	December 14, 2001
SARUP CHAND Vs. SARUP CHAND	August 10, 2001
SARUP SINGH Vs. STATE OF PUNJAB	February 5, 2001
SARWAN KUMAR Vs. THE FINANCIAL COMMISSIONER APPEALS-I, PUNJAB AND ORS.	December 18, 2001
SARWAN KUMAR Vs. STATE OF PUNJAB	April 18, 2001
SARWAN SINGH Vs. MUNICIPAL COUNCIL	January 25, 2001
SASTA IRON STORE Vs. SHANDI DEVI	December 18, 2001
SAT PAL Vs. STATE OF PUNJAB	December 6, 2001
SAT PAL Vs. MUNICIPAL COMMITTEE, SUNAM	October 11, 2001
SAT PAL Vs. PUNJAB NATIONAL BANK	August 3, 2001
SAT PAL BHATIA Vs. UNION OF INDIA	January 5, 2001
SAT PAL RAJ PAL Vs. STATE OF PUNJAB	November 9, 2001
SAT PAL SHARMA Vs. STATE OF HARYANA	September 5, 2001
SAT PAL SINGH Vs. KESAR SINGH	September 4, 2001
SAT PAL SINGH Vs. BALJEET KAUR	May 1, 2001
SAT PARKASH @ SAT PAL Vs. VISHNU DUTT	March 14, 2001
SATBIR SINGH Vs. STATE OF HARYANA	August 21, 2001
SATBIR SINGH Vs. STATE OF HARYANA	February 28, 2001
SATBIR SINGH @ SANJIB Vs. STATE OF HARYANA	December 11, 2001
SATBIR SINGH BENIWAL Vs. STATE OF HARYANA	April 23, 2001
SATINDER SINGH Vs. PUNJAB STATE	August 13, 2001
SATISH KUMAR Vs. STATE OF HARYANA	October 18, 2001
SATISH KUMAR Vs. VIJAY KUMAR AGGARWAL	October 1, 2001
SATISH KUMAR Vs. STATE OF PUNJAB	August 7, 2001
SATISH KUMAR Vs. STATE OF HARYANA AND ANOTHER	September 4, 2001
SATISH KUMAR Vs. H.S.A.M.B.	February 5, 2001
SATISH KUMAR Vs. STATE OF HARYANA	August 7, 2001
SATISH KUMAR MEHTA Vs. SUMAN KUMAR MEHTA	October 17, 2001
SATISH KUMAR SOOD Vs. GAYATRI DEVI	September 6, 2001
SATNAM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR	February 20, 2001
SATNAM SINGH BHAUR Vs. JOINT REGISTRAR, CO-OP. SOCIETIES	January 18, 2001
SATPAL Vs. PRESIDING OFFICER LABOUR COURT GURDASPUR	March 14, 2001
SATPAL @ SATTA Vs. STATE OF HARYANA	December 14, 2001
SATPAL CHOPRA Vs. STATE OF HARYANA	May 18, 2001
SATPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.	November 20, 2001
SATYA DEVI Vs. COMMISSIONER OF INCOME TAX AND ANR.	August 22, 2001
SATYENDER PANWAR Vs. STATE OF HARYANA	February 13, 2001
SAURABH KUMAR AND BROS Vs. STATE OF PUNJAB	August 22, 2001
SAVITRI Vs. STATE OF HARYANA	March 14, 2001
SAVITRI DEVI Vs. STATE OF HARYANA THROUGH ITS SECRETARY, REVENUE DEPARTMENT	August 2, 2001
SCORPIOS INTERNATIONAL Vs. SARAF AGENCIES LTD	May 4, 2001
SEEMA Vs. SURENDER KUMAR	April 26, 2001
SETH SHAMBHU DAYAL Vs. GANESH IRON STORE	November 8, 2001
SEVEN SEAS EDUCATIONAL SOCIETY AND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	August 9, 2001
SEWA RAM (DIED) AND ORS. Vs. CHAMPAT	December 6, 2001
SEWA SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES	April 17, 2001
SEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB	January 22, 2001
SH H M SINGH Vs. G D BHASIN	November 23, 2001
SH. C.L. GARG, CHIEF ENGINEER, HARYANA PWD B&R BRANCH, (NOW ON DEPUTATION TO HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA) Vs. B.L. GOYAL AND ORS.	October 23, 2001
SHAHBAD COOPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 5, 2001
SHAILESH KUMAR Vs. MRS. SANDHYA GUPTA AND ORS.	July 20, 2001
SHAKTI BHAKOO Vs. RAJ LAKSHMI MILLS	August 16, 2001
SHAKUNTLA Vs. HARBIR SINGH	July 17, 2001
SHAM LAL Vs. STATE OF PUNJAB	April 30, 2001
SHAM LAL SHARMA Vs. STATE OF HARYANA AND ORS.	November 22, 2001
SHAM SINGH Vs. STATE OF HARYANA	November 9, 2001
SHAM SINGH, ELECTRICIAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS	October 29, 2001
SHAMMI JAIN AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	December 12, 2001
SHAMSHER ALIAS SURINDER SINGH Vs. STATE OF PUNJAB	August 27, 2001
SHAMSHER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANR.	September 28, 2001
SHANGARA SINGH Vs. STATE OF HARYANA	October 25, 2001
SHANKAR LAL Vs. STATE OF HARYANA	September 20, 2001
SHANTI KUNJ INVESTMENT PRIVATE LIMITED Vs. U T ADMINISTRATION	February 2, 2001
SHANTI MOHANT Vs. KRISHNA DEVI	July 11, 2001
SHARAM SINGH Vs. GURJIT SINGH AND ORS.	October 19, 2001
SHARAN DEEP SINGH Vs. STATE	April 30, 2001
SHARANJIT KAUR Vs. STATE OF PUNJAB	May 30, 2001
SHARANJIT SINGH Vs. STATE OF PUNJAB	May 14, 2001
SHARDA COTTON GINNING AND PRESSING FACTORY Vs. STATE OF HARYANA	March 21, 2001
SHEELA DEVI Vs. UNION OF INDIA	May 11, 2001
SHEO PARSHAD Vs. STATE OF HARYANA	December 10, 2001
SHER CHAND AND ANOTHER Vs. STATE OF HARYANA	February 6, 2001
SHER SINGH Vs. STATE OF HARYANA	December 10, 2001
SHER SINGH Vs. STATE OF HARYANA	September 13, 2001
SHER SINGH Vs. STATE OF HARYANA	January 8, 2001
SHER SINGH Vs. GENERAL PUBLIC	May 18, 2001
SHER SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE KHARORA AND OTHERS	July 26, 2001
SHILPA Vs. MAHARISHI DAYANAND UNIVERSITY	February 2, 2001
SHIMLA RANI Vs. STATE OF PUNJAB	January 10, 2001
SHINGARA RAM Vs. PREM CHAND	June 1, 2001
SHISH PAL Vs. STATE OF HARYANA	April 18, 2001
SHISHPAL Vs. OM PARKASH	September 20, 2001
SHIV CHARAN SINGH Vs. STATE OF HARYANA	December 13, 2001
SHIV DASS TYAGI Vs. STATE OF HARYANA	December 13, 2001
SHIV DAYAL DABRA Vs. STATE OF HARYANA	January 8, 2001
SHIV DITTA MAL AND ANR. Vs. MOHAN DASS AND ORS.	April 4, 2001
SHIV KUMAR Vs. STATE OF PUNJAB	March 13, 2001
SHIV MURAT SHARMA Vs. PRESIDING OFFICER	October 8, 2001
SHIV MURAT SHARMA Vs. PRESIDING OFFICER	August 10, 2001
SHIV NARAIN Vs. STATE OF HARYANA	April 30, 2001
SHIVA TRADING CO. Vs. STATE OF PUNJAB	January 4, 2001
SHIVANI CHATTOPADHYAYA Vs. SIDDHARTH CHATTOPADHYAYA	August 23, 2001
SHIVDHAN YADAV Vs. STATE OF HARYANA AND OTHERS	November 7, 2001
SHIWANDO PRABHAKAR Vs. SUKHWINDER SINGH	June 1, 2001
SHOBHA CHANANA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	April 27, 2001
SHREYANS SPINNING MILLS Vs. STATE OF PUNJAB	December 13, 2001
SHRI GANESH COTTON TRADERS Vs. STATE OF HARYANA	March 21, 2001
SHRI PAL Vs. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT, PANIPAT	April 23, 2001
SHYAM SUNDER SHARMA Vs. STATE OF HARYANA	April 26, 2001
SIBU Vs. MOHINDER SINGH	October 30, 2001
SIDHI RAM Vs. RAM ASRA ALIAS RAM ASRU	July 5, 2001
SIKANDER SINGH Vs. STATE OF HARYANA	August 22, 2001
SIRI BHAGWAN Vs. COLLECTOR CUSTOMS AND CENTRAL EXCISE AND ORS.	November 19, 2001
SIRI CHAND Vs. STATE OF HARYANA	October 10, 2001
SIRI KRISHAN Vs. STATE OF HARYANA	January 16, 2001
SIRI NIWAS Vs. STATE OF HARYANA	July 19, 2001
SIS RAM Vs. STATE OF HARYANA AND ORS.	May 2, 2001
SIWANI CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF HARYANA	May 11, 2001
SMT. BALA DEVI Vs. RAM KUMAR AND ORS.	April 29, 2001
SMT. HEM LATA GUPTA Vs. STATE OF HARYANA	January 8, 2001
SMT. HIRA DEVI Vs. SHRI GURDIP SINGH AND ORS.	September 27, 2001
SMT. KAMLESH KUMARI Vs. STATE OF HARYANA	March 7, 2001
SMT. KARTAR KAUR Vs. SHIV DARSHAN SAHNEY	February 13, 2001
SMT. MARI @ MADI Vs. MATADIN AND ANOTHER	August 3, 2001
SMT. NEELIMA SAXENA Vs. STATE OF HARYANA	September 18, 2001
SMT. PARAMJIT KAUR Vs. UNION OF INDIA	March 1, 2001
SMT. PHULI DEVI AND ORS. Vs. STATE OF HARYANA	September 17, 2001
SMT. PREETI JAIN DALAL Vs. DR. DEEPAK JAIN	December 20, 2001
SMT. PUSHPA DEVI Vs. RATTAN SINGH GUPTA AND ANOTHER	March 1, 2001
SMT. PUSHPA MONGA Vs. STATE OF PUNJAB AND OTHERS	October 4, 2001
SMT. RAM KALI Vs. STATE OF HARYANA	November 20, 2001
SMT. SAGIRA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CM-LABOUR COURT, FARIDABAD	May 3, 2001
SMT. SATESHWARI Vs. UNION OF INDIA	March 1, 2001
SMT. SATWANT KAUR Vs. GURNAM SINGH	July 19, 2001
SMT. SATYA DEVI (DECEASED) NOW REPRESENTED THROUGH HER LEGAL REPRESENTIVES NAMELY PAWAN KUMAR SABHARWAL AND OTHERS Vs. CHANDIGARH ADMINISTRATION THROUGH THE ADVISOR TO THE ADMINISTRATOR AND OTHERS	May 29, 2001
SMT. SAVITA Vs. NARESH KUMAR	November 9, 2001
SMT. SHASHI KUMARI Vs. UNION OF INDIA	January 9, 2001
SMT. SHEELA GOEL Vs. THE PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY, PATIALA	July 16, 2001
SMT. SHEELA RANI Vs. STATE OF HARYANA	November 28, 2001
SMT. SHEO WANTI Vs. STATE OF PUNJAB	May 8, 2001
SMT. SUNITA DEVI WIFE OF JAI KISHAN D/O PIRTHI SINGH Vs. JAIN KISHAN SON OF CHATAR SINGH	April 25, 2001
SMT. VEENA SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.	December 6, 2001
SMT. VIMLESH SHARMA Vs. RAM PARTAP	December 11, 2001
SNEH BUILDERS P LTD Vs. STATE OF HARYANA	August 21, 2001
SNEH LATA Vs. SWASTIKA AGRO INDUSTRIAL CORPORATION JALANDHAR	July 24, 2001
SOHAN LAL Vs. COMMISSIONER OF INCOME TAX	July 23, 2001
SOHAN LAL Vs. STATE OF HARYANA	July 17, 2001
SOHAN LAL BHUMBAK Vs. STATE OF PUNJAB	January 24, 2001
SOHAN SINGH AND ORS. Vs. AMBO (DECEASED) AND ORS.	October 22, 2001
SOM NATH Vs. STATE OF HARYANA	March 13, 2001
SOM NATH Vs. STATE OF PUNJAB	January 25, 2001
SONA RANI Vs. CHAND SINGH	February 13, 2001
SPICK (INDIA) PRIVATE LTD., FARIDABAD Vs. STATE OF HARYANA	March 30, 2001
SQN LDR R.N. RAO Vs. UNION OF INDIA	March 26, 2001
SRI KANT Vs. STATE OF HARYANA	March 2, 2001
STATE BANK OF INDIA STAFF CONGRESS Vs. UNION OF INDIA	November 7, 2001
STATE FARMS CORPORATION OF INDIA LTD. AND ANR. Vs. SHER SINGH AND ORS.	September 21, 2001
STATE OF HARAYANA Vs. VIJAY KUMAR	January 18, 2001
STATE OF HARYANA Vs. CHANDER MOHAN	January 24, 2001
STATE OF HARYANA Vs. SATROD KALAN CO OPERATIVE LANDC SOCIETY LIMITED	January 18, 2001
STATE OF HARYANA Vs. RAJ KAUR	January 9, 2001
STATE OF HARYANA Vs. MANI RAM	March 16, 2001
STATE OF HARYANA Vs. SUNEHARI DEVI	December 17, 2001
STATE OF HARYANA Vs. HANUMAN	February 28, 2001
STATE OF HARYANA Vs. ANAND SINGH DANGI	December 12, 2001
STATE OF HARYANA Vs. MEHANT CHAND NATH YOGI	December 21, 2001
STATE OF HARYANA Vs. PURAN CHAND AND OTHERS	November 26, 2001
STATE OF HARYANA Vs. VIDYAWANTI	October 4, 2001
STATE OF HARYANA Vs. BIKRAM SINGH	September 20, 2001
STATE OF HARYANA Vs. K.K. GUPTA	September 5, 2001
STATE OF HARYANA Vs. KARTAR SINGH	April 19, 2001
STATE OF HARYANA Vs. RAJ KAUR	January 19, 2001
STATE OF HARYANA Vs. MUBARAK HUSSAIN AND ORS.	November 27, 2001
STATE OF HARYANA Vs. RAJENDAR SINGH	September 27, 2001
STATE OF HARYANA Vs. MUNSHI AND ANOTHER	October 4, 2001
STATE OF HARYANA Vs. SURINDER KUMAR	February 7, 2001
STATE OF HARYANA Vs. SURESH KUMAR	January 25, 2001
STATE OF HARYANA Vs. VIJENDER SINGH	April 25, 2001
STATE OF HARYANA Vs. CHET RAM	March 7, 2001
STATE OF HARYANA Vs. SAT NARAIN	July 19, 2001
STATE OF HARYANA Vs. NARESH KUMAR	February 12, 2001
STATE OF HARYANA Vs. BIKAR SINGH	September 5, 2001
STATE OF HARYANA Vs. RAKESH SHARMA	July 25, 2001
STATE OF HARYANA Vs. MAHABIR SINGH	July 16, 2001
STATE OF HARYANA Vs. ONKAR SINGH AND OTHERS	February 6, 2001
STATE OF HARYANA Vs. ROSHAN LAL	October 31, 2001
STATE OF HARYANA Vs. MAHENDER SINGH	September 26, 2001
STATE OF HARYANA Vs. RAM PARTAP	January 11, 2001
STATE OF HARYANA Vs. NIRMALA DEVI	April 26, 2001
STATE OF HARYANA Vs. DULI CHAND	April 4, 2001
STATE OF HARYANA Vs. SH. MANGAT	May 28, 2001
STATE OF HARYANA Vs. BANWARI LAL	October 15, 2001
STATE OF HARYANA Vs. PRESIDING OFFICER	August 21, 2001
STATE OF HARYANA AND ANOTHER Vs. SH. PRITAM SINGH AND OTHERS	May 24, 2001
STATE OF HARYANA AND ANR. Vs. SMT. KANTA DEVI AND ANR.	August 28, 2001
STATE OF HARYANA AND OTHERS Vs. SURINDER SINGH AND OTHERS	February 27, 2001
STATE OF PUNJAB Vs. DR. JAI SHANKER	July 19, 2001
STATE OF PUNJAB Vs. GIAN CHAND	September 11, 2001
STATE OF PUNJAB Vs. BALBIR SINGH	November 28, 2001
STATE OF PUNJAB Vs. NAZAR SINGH	November 21, 2001
STATE OF PUNJAB Vs. MOHINDER SINGH	November 8, 2001
STATE OF PUNJAB Vs. SURJIT SINGH	October 18, 2001
STATE OF PUNJAB Vs. RAM SINGH	October 4, 2001
STATE OF PUNJAB Vs. AVTAR SINGH	July 2, 2001
STATE OF PUNJAB Vs. JASWANT SINGH AND OTHERS	July 2, 2001
STATE OF PUNJAB Vs. KEWAL NATH AND OTHERS	March 27, 2001
STATE OF PUNJAB Vs. KASHMIR SINGH VIRK	May 14, 2001
STATE OF PUNJAB Vs. SHAKUNTALA RANI	April 20, 2001
STATE OF PUNJAB Vs. TARLOCHAN SINGH	March 13, 2001
STATE OF PUNJAB Vs. MILKHA SINGH	January 3, 2001
STATE OF PUNJAB Vs. TARLOK KUMAR	January 29, 2001
STATE OF PUNJAB Vs. DR. VANITA BANSAL	February 15, 2001
STATE OF PUNJAB Vs. SUKHWINDER SINGH	January 30, 2001
STATE OF PUNJAB Vs. KULDIP KAUR	August 14, 2001
STATE OF PUNJAB Vs. JAWAHAR LAL MALHOTRA	December 7, 2001
STATE OF PUNJAB Vs. HIRA SINGH	December 21, 2001
STATE OF PUNJAB Vs. PURAN SINGH	February 14, 2001
STATE OF PUNJAB Vs. SURJIT KAUR	August 29, 2001
STATE OF PUNJAB Vs. PREM KUMAR	January 25, 2001
STATE OF PUNJAB Vs. HARJEET SINGH	July 20, 2001
STATE OF PUNJAB Vs. DEWAN CHAND	February 7, 2001
STATE OF PUNJAB Vs. SADHU SINGH	October 10, 2001
STATE OF PUNJAB Vs. HARI SINGH ASI PUNJAB POLICE	December 2, 2001
STATE OF PUNJAB Vs. IQBAL SINGH	September 7, 2001
STATE OF PUNJAB Vs. SANJOGTA AND OTHERS	February 15, 2001
STATE OF PUNJAB Vs. HARI SINGH ASI PUNJAB POLICE	February 12, 2001
STATE OF PUNJAB Vs. KULWANT MASIH	July 11, 2001
STATE OF PUNJAB Vs. JIT SINGH	July 25, 2001
STATE OF PUNJAB Vs. BHARAT BHUSHAN SHARMA	February 16, 2001
STATE OF PUNJAB Vs. HARDIT SINGH	April 23, 2001
STATE OF PUNJAB Vs. AMAR SINGH	July 31, 2001
STATE OF PUNJAB Vs. MEHAR SINGH	January 4, 2001
STATE OF PUNJAB Vs. JASPAL SINGH	May 8, 2001
STATE OF PUNJAB Vs. SADHU	July 3, 2001
STATE OF PUNJAB AND ORS. Vs. OM PARKASH	November 7, 2001
STATE OF PUNJAB AND ORS. Vs. RUPINDER SINGH	September 10, 2001
STATE OF PUNJAB AND ORS. Vs. IQBAL SINGH AND ANR.	July 9, 2001
STATE OF PUNJAB AND ORS. Vs. JAGIR SINGH	July 13, 2001
STATE OF PUNJAB THROUGH COLLECTOR AND ANR. Vs. GOPAL SINGH	August 13, 2001
STATE OF PUNJAB THROUGH DIRECTOR, DEPARTMENT OF WELFARE OF SCHEDULED CASTES AND BACKWARD CLASSES, PUNJAB Vs. KULDIP KAUR AND ANOTHER	September 14, 2001
STATE OF U T CHANDIGARH Vs. SUKHMINDER SINGH AND ANOTHER	October 3, 2001
STATE OF U T CHANDIGARH Vs. SARANGI LAL	July 19, 2001
STATE TRANSPORT, PUNJAB Vs. GURJIT SINGH	August 6, 2001
STATE TRANSPORT, PUNJAB Vs. GURJIT SINGH	June 8, 2001
STEEL AUTHORITY OF INDIA LIMITED Vs. MESSRS GUPTA BROTHERS STEEL TUBE LIMITED	May 15, 2001
STEEL AUTHORITY OF INDIA LTD Vs. B D AGGARWAL AND SONS LTD	August 16, 2001
STEEL STRIPS WHEELS LTD. Vs. COLLECTOR, CENTRAL EXCISE	February 12, 2001
SUB INSPECTOR POLICE GURBACHAN SINGH Vs. STATE OF HARYANA AND ORS.	September 4, 2001
SUBE SINGH Vs. KRISHAN KUMAR	February 6, 2001
SUBE SINGH Vs. STATE OF HARYANA	May 1, 2001
SUBEDAR HARI RAM Vs. UNION OF INDIA AND OTHERS	May 1, 2001
SUBHASH Vs. STATE OF HARYANA	August 30, 2001
SUBHASH CHAND Vs. SUSHILA	August 29, 2001
SUBHASH CHAND BATRA Vs. STATE OF HARYANA	July 19, 2001
SUBHASH CHANDER Vs. VEERANWALI	September 20, 2001
SUBHASH OIL COMPANY Vs. BALWANT RAI TAYAL	February 12, 2001
SUBHASH SHARMA Vs. STATE OF HARYANA	April 20, 2001
SUCHA SINGH Vs. PARAMJIT KAUR	July 23, 2001
SUCHA SINGH Vs. STATE OF PUNJAB	January 19, 2001
SUDAMA RAM SHARMA Vs. PUNJAB UNIVERSITY CHANDIGARH	July 11, 2001
SUDESH KUMAR AGGARWAL Vs. STATE OF PUNJAB	February 27, 2001
SUDHIR Vs. STATE OF HARYANA	February 15, 2001
SUJJON COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD., TEH. & DISTT. NAWANSHAHAR Vs. STATE OF PUNJAB AND OTHERS	July 6, 2001
SUKH RAM Vs. SARASVATI DEVI	September 5, 2001
SUKHA SINGH Vs. JASVINDER SINGH	September 4, 2001
SUKHBIR SINGH Vs. STATE OF PUNJAB	March 1, 2001
SUKHBIR SINGH Vs. STATE OF HARYANA	October 12, 2001
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB	January 30, 2001
SUKHDEV RAI Vs. YOGINDER PAL	September 13, 2001
SUKHDEV SHARMA Vs. UNION OF INDIA AND OTHERS	April 5, 2001
SUKHDEV SINGH Vs. STATE	August 24, 2001
SUKHDEV SINGH Vs. STATE OF PUNJAB	February 26, 2001
SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER	August 3, 2001
SUKHDEV SINGH Vs. UNION OF INDIA	January 10, 2001
SUKHDEV SINGH ALIAS BAGGI Vs. STATE OF PUNJAB	September 6, 2001
SUKHDEV SINGH ALIAS SABHA Vs. SURJIT KAUR	October 15, 2001
SUKHDEV SINGH AND ANR. Vs. SUB DIVISIONAL CANAL OFFICER BANI W.S. SUB DIV. SIRSA AND ORS.	August 23, 2001
SUKHDEV SINGH AND ORS. Vs. SUPERINTENDING CANAL OFFICER, PATIALA AND ORS.	May 7, 2001
SUKHDEV SINGH PLAINTIFF Vs. STATE OF PUNJAB	October 8, 2001
SUKHJINDER SINGH Vs. SURJIT SINGH	March 3, 2001
SUKHJINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.	August 14, 2001
SUKHVINDER SINGH @ BINDER Vs. STATE OF PUNJAB	October 29, 2001
SUKHWANT SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	March 2, 2001
SUKHWINDER SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.	January 17, 2001
SUKHWINDER SINGH Vs. STATE OF PUNJAB	May 24, 2001
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB	September 28, 2001
SUKHWINDER SINGH PARMAR Vs. SATNAM SINGH MINHAS	January 15, 2001
SULAKHAN SINGH Vs. PREMA AND ORS.	August 22, 2001
SUMAN CHAND Vs. KRISHAN GOPAL	November 27, 2001
SUMAN DEVI Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH	July 6, 2001
SUMER CHAND Vs. STATE OF HARYANA	October 3, 2001
SUMITRA Vs. HARYANA ROADWAYS	February 24, 2001
SUNDER LAL Vs. STATE OF HARYANA AND OTHER	January 16, 2001
SUNDER LATA Vs. UNION OF INDIA	April 5, 2001
SUNDER LATA Vs. UNION OF INDIA (UOI) AND ANR.	May 4, 2001
SUNIL DUTTA Vs. STATE OF PUNJAB AND ORS.	August 28, 2001
SUNITA Vs. JUGAL KISHORE	July 30, 2001
SUNITA DEVI Vs. JAI KISHAN	April 25, 2001
SUNITA RANI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 22, 2001
SUNITA SOOD AND OTHERS Vs. STATE OF PUNJAB	January 3, 2001
SURAJ BHAN Vs. GRAM PANCHAYAT JUPPA KHURD	May 22, 2001
SURAJ BHAN AND ORS. Vs. GRAM PANCHAYAT AND ORS.	July 13, 2001
SURAJ MAL HOODA, DEPUTY DIRECTOR STATISTICS, DIRECTOR OF AGRICULTURE, HARYANA Vs. STATE OF HARYANA	May 7, 2001
SURAJ MAL HOODA, DEPUTY DIRECTOR STATISTICS, DIRECTOR OF AGRICULTURE, HARYANA Vs. STATE OF HARYANA	July 5, 2001
SURAJ PARKASH Vs. STATE OF PUNJAB	February 6, 2001
SURAM SINGH PATHANIA Vs. THE DEPUTY COMMISSIONER, PATIALA AND OTHERS	July 6, 2001
SURENDER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT HISAR	August 28, 2001
SURENDER PAL SOI Vs. STATE OF PUNJAB	April 17, 2001
SURESH CHAND AND ORS. Vs. SIRI RAM AND ORS.	December 21, 2001
SURESH CHANDER Vs. STATE OF HARYANA	March 29, 2001
SURESH KUMAR Vs. PRESIDING OFFICER LABOUR COURT, HISAR	March 15, 2001
SURESH KUMAR Vs. STATE OF HARYANA	March 13, 2001
SURESH KUMAR Vs. STATE OF HARYANA	September 25, 2001
SURINDER KAUR Vs. AMARJIT KAUR	April 19, 2001
SURINDER KUMAR GOYAL Vs. STATE OF HARYANA	May 3, 2001
SURINDER KUMAR GOYAL Vs. STATE OF HARYANA	March 5, 2001
SURINDER KUMAR TIKU Vs. STATE THROUGH C.B.I.	September 6, 2001
SURINDER MOHAN Vs. STATE OF PUNJAB	November 6, 2001
SURINDER NATH Vs. UNION TERRITORY CHANDIGARH	January 12, 2001
SURINDER NATH SOOD Vs. UNION TERRITORY CHANDIGARH	May 18, 2001
SURINDER PAL Vs. STATE OF PUNJAB	October 8, 2001
SURINDER PAL AND ORS. Vs. JOGINDER SINGH AND ORS.	November 9, 2001
SURINDER PARKASH DHIR Vs. GURCHARAN SINGH GANDHI	January 17, 2001
SURINDER PAUL SALAG RAM Vs. STATE OF PUNJAB PUNJAB CHANDIGARH	October 8, 2001
SURINDER SINGH Vs. PRESIDING OFFICER	July 19, 2001
SURINDER SINGH Vs. BHAJAN SINGH	March 16, 2001
SURINDER SINGH (DEAD) THROUGH LRS. Vs. ANUP SINGH	July 17, 2001
SURJA RAM Vs. STATE OF HARYANA	November 27, 2001
SURJAN Vs. JANGLI RAM	November 29, 2001
SURJIT KAUR Vs. JAGDISH SINGH AND ORS.	October 22, 2001
SURJIT KAUR Vs. BALBIR SINGH	April 23, 2001
SURJIT SINGH Vs. AVTAR SINGH	May 4, 2001
SURJIT SINGH Vs. AVTAR SINGH	October 11, 2001
SURJIT SINGH Vs. STATE OF PUNJAB	December 20, 2001
SURJIT SINGH AND ANR. Vs. STATE OF PUNJAB	March 2, 2001
SURJIT SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS	May 25, 2001
SWARAN KAUR Vs. GURDEV SINGH	July 19, 2001
SWARAN LATA Vs. STATE OF PUNJAB	July 12, 2001
SWARAN SINGH Vs. STATE OF PUNJAB	March 1, 2001
SWARAN SINGH Vs. KASHMIR SINGH	January 22, 2001
SWARN SINGH Vs. NARINDER KAUR	July 26, 2001
SWARNA RANI Vs. STATE OF PUNJAB	February 24, 2001
SWINDER SINGH BOMRAH Vs. UNION OF INDIA	March 2, 2001
T.R. MEHTA Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH	February 1, 2001
T.R. MEHTA Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH	January 2, 2001
TARA CHAND Vs. STATE OF HARYANA	March 5, 2001
TARA CHAND Vs. STATE OF PUNJAB	March 29, 2001
TARA DEVI Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE	August 29, 2001
TARA DEVI Vs. STATE OF HARYANA	October 18, 2001
TARA SINGH Vs. STATE OF PUNJAB	September 13, 2001
TARESH CHAND JAIN Vs. TARAWATI	January 25, 2001
TARLOK CHAND Vs. THE LUDHIANA COOPERATIVE MARKETING SOCIETY LTD. AND ANR.	September 21, 2001
TARLOK SINGH Vs. STATE OF PUNJAB	January 4, 2001
TARSEM LAL Vs. STATE OF PUNJAB	July 31, 2001
TARSEM SINGH Vs. PARKASH KAUR	November 21, 2001
TARSEM SINGH Vs. STATE OF PUNJAB	March 1, 2001
TARSEM SINGH Vs. STATE OF PUNJAB	March 2, 2001
TARU RAM Vs. STATE OF PUNJAB	July 17, 2001
TARWINDER SINGH Vs. ISHWAR CHAND MITTAL	May 13, 2001
TEHAL SINGH ALIAS TEHLU Vs. STATE OF PUNJAB	August 20, 2001
TEJA SINGH AND ORS. Vs. COMMISSIONER (J.D.C.), R.D. AND PANCHAYATS, PUNJAB AND ORS.	November 8, 2001
TEJBIR SINGH Vs. TARAN TARAN CO-OPERATIVE SUGAR MILLS LTD.	May 18, 2001
TEJINDER VOHRA Vs. MANMOHAN SINGH VOHRA	July 19, 2001
TEK CHAND Vs. INCOME TAX OFFICER	May 30, 2001
TEK RAM Vs. ASTHAL THAKAR MUDLANA	December 4, 2001
TEKCHAND Vs. STATE OF HARYANA	August 8, 2001
TELU RAM Vs. LAND ACQUISITION COLLECTOR PUBLIC WORKS DEPARTMENT	January 4, 2001
TEXTOLE MAZDOOR UNION GURGAON Vs. STATE OF HARIYAN	August 21, 2001
THAKAR CHEMICALS Vs. STATE OF PUNJAB	March 15, 2001
THANDI RAM B LRS. Vs. KISHAN LAL	July 30, 2001
THAPAR POLYTECHNIC PATIALA Vs. STATE OF PUNJAB	October 8, 2001
THATH SINGH Vs. SUBE SINGH	October 12, 2001
THE BAL KHURD COOP. AGRI. SERVICE SOCIETY LTD. AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS	August 27, 2001
THE COMMISSIONER OF CENTRAL EXCISE, COMMISSIONERATE-II, CHANDIGARH Vs. M.C. HANDA & BROTHERS, JALANDHAR AND ANR.	July 26, 2001
THE DHANANSUM CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD., DHANANSU DIST. LUDHIANA Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES, PATIALA	March 6, 2001
THE FINANCIAL COMMISSIONER, HARYANA AND ORS. Vs. SHRI CHAND AND ORS.	September 6, 2001
THE HIND SAMACHAR LIMITED Vs. RAJINDER KUMAR GUPTA	September 13, 2001
THE JALANDHAR IMPROVEMENT TRUST, THROUGH ITS ADMINISTRATOR-CUM-COMMISSIONER Vs. HARBANS KAUR	July 31, 2001
THE MANAGING COMMITTE, J.S.F.H. KHALSA HINGH SCHOOL, NAWANSHAHR Vs. BALDEV SINGH PABLA	January 2, 2001
THE MANAGING COMMITTEE, R.S. JAIN, PUBLIC HIGH SCHOOL, NABHA Vs. STATE OF PUNJAB	August 27, 2001
THE MANAGING COMMITTEE, SHRI GURU GOBIND SINGH COLLEGE, SANGHERA Vs. THE NATIONAL COMMISSION FOR SCHEDULED CASTES AND SCHEDULED TRIBES, NEW DELHI, AND OTHERS	April 4, 2001
THE NATHOWAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB	October 19, 2001
THE NATIONAL INSURANCE CO. LTD. Vs. SAJJAN SINGH SUBEDAR	March 13, 2001
THE SIRSA CENTRAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	December 18, 2001
THE TANGAUR COOP. CREDIT AND SERVICE SOCIETY LTD., TANGAUR DIST. KURUKSHETRA Vs. THE JOINT SECRETARY TO GOVT. OF HARYANA, DEPARTMENT OF COOPERATION, CHANDIGARH	January 12, 2001
THE TANGAUR COOP. CREDIT AND SERVICE SOCIETY LTD., TANGAUR DIST. KURUKSHETRA Vs. THE JOINT SECRETARY TO GOVT. OF HARYANA, DEPARTMENT OF COOPERATION, CHANDIGARH	December 1, 2001
TILAK RAJ Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD., CHD.	July 6, 2001
TILAK RAJ Vs. PHUL CHAND	July 19, 2001
TIRLOKINATH Vs. VINOD KUMAR	January 8, 2001
TITAN INDUSTRIES LTD. Vs. PUNWIRE MOBILE COMMUNICATION LTD.	March 1, 2001
TOTA SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 22, 2001
TOUBRO INFOTECH AND INDUSTRIES LTD AND ANOTHER Vs. SECURITY AND EXCHANGE BOARD OF INDIA AND OTHERS	June 26, 2001
TRIBUNE TRUST Vs. PRESIDING OFFICE LABOUR COURT	September 26, 2001
TULSI RAM Vs. STATE OF PUNJAB	April 26, 2001
U.T. CHANDIGARH Vs. SUNIL DUTT	September 13, 2001
UDEY SINGH Vs. STATE OF HARYANA	May 9, 2001
UJJAGAR SINGH Vs. SADHU RAM	July 11, 2001
UMED SINGH Vs. STATE OF HARYANA AND OTHERS	January 17, 2001
UMED SINGH Vs. ARYA SAMAJ SEWA SADAN, BALLABGARH	May 3, 2001
UNION OF INDIA Vs. P LAL, IPS	July 4, 2001
UNION OF INDIA Vs. KRISHAN GOPAL PURI	October 5, 2001
UNION OF INDIA Vs. TARLOK SINGH	January 30, 2001
UNION OF INDIA Vs. MOHINDER SINGH	August 30, 2001
UNION OF INDIA Vs. KULBHUSHAN GUPTA	May 4, 2001
UNION OF INDIA Vs. RAMESH AHLUWALIA	March 12, 2001
UNION OF INDIA (UOI) Vs. KARNAIL SINGH	December 7, 2001
UNION OF INDIA (UOI) AND ORS. Vs. NIRMAL SINGH SANDHU AND ANR.	October 11, 2001
UNION OF INDIA (UOI) AND ORS. Vs. UDEY SINGH AND ORS.	October 23, 2001
UNION OF INDIA (UOI) THROUGH THE COMMISSIONER OF CENTRAL EXCISE Vs. CALCUTTA STEEL INDUSTRIES	November 7, 2001
UNION OF INDIA AND OTHERS Vs. R.D. GUPTA, AND ANOTHER	July 11, 2001
UNION OF INDIA, THROUGH DIVISIONAL MANAGER, NORTHERN RAILWAY, FEROZEPORE Vs. KULDEV SINGH	November 5, 2001
UNION TERRITORY, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH	January 22, 2001
UNITED INDIA ASSURANCE CO LTD Vs. KULDEEP SINGH	August 23, 2001
UNITED INDIA INSURANCE CO LTD Vs. SURJIT SINGH SODHI	January 10, 2001
UNITED INDIA INSURANCE CO LTD Vs. BHAGAT SINGH	January 16, 2001
UNITED INDIA INSURANCE CO LTD Vs. ASHA RANI	February 13, 2001
UNITED INDIA INSURANCE CO LTD Vs. JAGJIT SINGH	May 10, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. JATINDER KUMARI	August 3, 2001
UNITED INDIA INSURANCE COMPANY LTD. Vs. PINKI WALIA	July 4, 2001
UNITED PHOSPHORUN LTD Vs. MODERN KHETI CENTRE	December 12, 2001
URMILA DEVI (SMT ) Vs. RAJINDER SINGH	July 19, 2001
USHA BALA Vs. STATE OF PUNJAB	July 12, 2001
USHA GUPTA Vs. AMIR CHAND	January 23, 2001
USHA RANI Vs. HARI NARAIN	July 23, 2001
USHA RANI Vs. LACHHMAN DASS	July 26, 2001
USHA RANI ALIAS PRERNA Vs. RAVINDER KUMAR VERMA	October 22, 2001
V K MALHOTRA Vs. G R NAGAR	October 30, 2001
V K MALIK Vs. STATE OF HARYANA	May 31, 2001
V USHA RANI Vs. K L N RAO	May 10, 2001
V.K. PAHWA Vs. STATE OF PUNJAB	November 26, 2001
V.K. SINGLA Vs. STATE OF HARYANA	December 21, 2001
VANDANA Vs. STATE OF PUNJAB	January 17, 2001
VANITA BANSAL Vs. STATE OF PUNJAB	January 8, 2001
VARDAN FEED MILLS Vs. S.S. ZOMBADE	April 24, 2001
VARDHMAN POLYTEX LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	July 13, 2001
VARINDER PAL KASHYAP Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION PUNJAB	July 26, 2001
VARINDER PAL SINGH Vs. STATE OF PUNJAB	September 12, 2001
VASDEV Vs. MUNICIPAL COMMITTEE, GURGAON	October 15, 2001
VASU BABU Vs. STATE OF HARYANA	April 20, 2001
VED PARKASH Vs. STATE OF HARYANA	May 10, 2001
VED PARKASH Vs. RAJ RANI SINGLA	November 2, 2001
VED PARKASH Vs. FOOD CORPORATION OF INDIA	November 29, 2001
VED PARKASH Vs. WAZIR CHAND MOGLA	April 5, 2001
VED PARKASH NAGORI Vs. INCOME TAX OFFICER	May 29, 2001
VEENA RANI Vs. PUNJAB WATER SUPPLY AND SEWREAGE BOARD	October 31, 2001
VIDYA SUGAR Vs. ADDITIONAL CIVIL JUDGE	February 27, 2001
VIJAY KHANNA AND ANOTHER Vs. STATE OF PUNJAB	October 3, 2001
VIJAY KUMAR Vs. RAMESH KUMAR	July 16, 2001
VIJAY KUMAR Vs. STATE OF HARYANA	November 27, 2001
VIJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	January 4, 2001
VIJAY KUMAR SUD Vs. UNION BANK OF INDIA	March 6, 2001
VIJAY KUMAR TANDON Vs. BHUPINDER SINGH AND ORS.	September 6, 2001
VIJAY PAL Vs. DAYA RAM	October 18, 2001
VIJAY SHANKAR Vs. P O , INDUSTRIAL TRIBUNAL	August 22, 2001
VIJAY SHARMA Vs. STATE OF PUNJAB	December 13, 2001
VIJAY SINGH Vs. SHARMILA	August 16, 2001
VIJAY SOMANI Vs. CAPT AJAY SINGH	August 20, 2001
VIJAY SONI Vs. CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH	May 11, 2001
VIKAS Vs. STATE OF PUNJAB	May 18, 2001
VIKAS SHARMA Vs. STATE OF HARYANA	August 6, 2001
VIMAL & CO., GRAIN MARKET Vs. STATE OF PUNJAB	September 5, 2001
VIMAL SINGH RANA Vs. STATE OF HARYANA	August 21, 2001
VINEET SINGLA Vs. STATE OF PUNJAB	December 6, 2001
VINOD KHURANA Vs. COMMISSIONER OF INCOME TAX	July 31, 2001
VINOD KUMAR Vs. KAMLESH	March 28, 2001
VINOD KUMAR GAMBHIR Vs. VEENA GAMBHIR	March 16, 2001
VIPAN KUMAR JAIN Vs. UNION OF INDIA	May 1, 2001
VIPIN KUMAR Vs. STATE OF PUNJAB	February 20, 2001
VIR YAGYA DUTT Vs. UNION OF INDIA	March 15, 2001
VIRENDER SINGH Vs. PRESIDING OFFICER, FARIDABAD	July 12, 2001
VIRINDER SINGH Vs. UNION OF INDIA	January 17, 2001
VISHNU KUMAR GUPTA Vs. UNION OF INDIA	May 4, 2001
VIVEK BANSAL Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR	January 23, 2001
WATTU RAM Vs. JAIMAL AND ANR.	December 10, 2001
WHIRLPOOL OF INDIA LIMITED Vs. UNION OF INDIA (UOI) AND ANR.	August 13, 2001
YAMUNA ENTERPRISES YAMUNANAGAR Vs. HARYANA FINANCIAL CORPORATION CHANDIGARH	November 23, 2001
YASH PAL SHARMA Vs. GIRDHARI LAL	March 28, 2001
YASH PAUL Vs. STATE OF PUNJAB	October 9, 2001
YASHWANT SINGH YADAV Vs. SHARDA YADAV	September 28, 2001
YOGENDER KUMAR GUPTA Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	October 4, 2001
YOGESH SONI Vs. AGYA WANTI	September 5, 2001
ZILA PARISHAD, FEROZEPUR Vs. THE PRESIDING OFFICER, LABOUR COURT, BATHINDA	February 22, 2001
ZILE SINGH Vs. MEER SINGH	December 18, 2001
ZORAWAR SINGH Vs. ROHTAS CHAUDHARY	May 18, 2001
ZORAWAR SINGH ATWAL Vs. RACHNA	August 21, 2001

Year 2001 of HIGH COURT OF PUNJAB AND HARYANA

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