REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A S FUELS PVT LTD Vs. STATE OF HARYANA	July 4, 2000
A.S. BHATIA Vs. PUNJAB STATE ELECTRICITY BOARD	July 25, 2000
ABDUL REHMAN Vs. KHUDA BAX	May 18, 2000
ABDUL REHMAN Vs. STATE OF HARYANA	February 22, 2000
ABHEY RAM Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY, GOVT OF HARYANA DEVELOPMENT AND PANCHAYAT DEPARTMENT	January 18, 2000
ABHINAV KUMAR Vs. STATE OF HARYANA	October 12, 2000
Abhishek Tiwari Vs. State of Haryana	March 6, 2000
ACHHAR SINGH Vs. STATE OF PUNJAB	March 17, 2000
ACHLA RANI Vs. ASHOK KUMAR DHIR	April 4, 2000
ADDL. CHIEF ENGINEER Vs. S.P. CHOPRA AND CO.	May 3, 2000
ADESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	April 20, 2000
AGRICULTURAL ENGINEERING MAZDOOR UNION Vs. STATE OF HARYANA AND OTHERS	November 3, 2000
AJAIB SINGH Vs. STATE OF PUNJAB	March 17, 2000
AJAIB SINGH Vs. ORIENTAL BANK OF COMMERCE	July 3, 2000
AJANTA LUCKY SCHEME AND INVESTMENT PVT. LTD. Vs. DHARAM BIR BHALLA	November 16, 2000
AJAY BHALLA AND ORS. Vs. MONISHA BHALLA (MRS.)	August 18, 2000
AJAY DUGGAL Vs. PREETI DUGGAL	September 19, 2000
AJAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT	January 25, 2000
AJAY KUMAR SINGLA Vs. STATE OF HARYANA	January 10, 2000
AJAY MALIK, EXCISE AND TAXATION OFFICER, GURGAON Vs. STATE OF HARYANA	August 9, 2000
AJAY MALIK, EXCISE AND TAXATION OFFICER, GURGAON; ARVIND MALHAN Vs. STATE OF HARYANA	September 8, 2000
AJESH KUMAR Vs. THE STATE OF PUNJAB	March 29, 2000
AJIT JAIN Vs. UNION TERRITORY, CHANDIGARH	February 1, 2000
AJIT PRASAD JAIN Vs. UNION OF INDIA	November 15, 2000
AJIT SINGH Vs. MANJIT KAUR	July 18, 2000
AJIT SINGH Vs. UNION OF INDIA	December 20, 2000
AJIT SINGH Vs. STATE OF PUNJAB	April 7, 2000
Ajit Singh Vs. State of Punjab	November 14, 2000
AJITINDER SINGH Vs. STATE OF PUNJAB	January 17, 2000
Ajmer Singh Vs. State of Punjab	May 18, 2000
AJMER SINGH Vs. RANJIT SINGH	July 24, 2000
AJMER SINGH (EX. SIGMN) Vs. UNION OF INDIA	September 29, 2000
ALL INDIA ALLAHABAD BANK EMPLOYEES STEERING COMMITTEE Vs. UNION OF INDIA AND OTHERS	October 10, 2000
AMAN MIDHA AND OTHERS Vs. GURU JAMBHESHWAR UNIVERSITY	August 24, 2000
AMANDEEP SINGH Vs. DIRECTOR OF INCOME TAX INVESTIGATION	December 15, 2000
AMANDEEP SINGH Vs. STATE OF PUNJAB	October 10, 2000
AMAR NATH Vs. UNION OF INDIA	October 17, 2000
AMAR NATH Vs. STATE OF HARYANA	September 11, 2000
AMAR NATH Vs. KABAL SINGH	May 23, 2000
AMAR SINGH Vs. STATE OF PUNJAB	November 13, 2000
AMAR SINGH Vs. STATE OF PUNJAB	October 4, 2000
AMAR SINGH Vs. STATE OF PUNJAB	December 4, 2000
AMAR SINGH HARBANS SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	March 30, 2000
AMARJEET SINGH Vs. FINANCIAL COMMISSIONER	July 10, 2000
AMARJIT Vs. STATE OF HARYANA	July 21, 2000
AMARJIT KAUR Vs. HARBHAJAN SINGH	November 10, 2000
AMARJIT KAUR Vs. STATE OF PUNJAB	September 7, 2000
AMARJIT KAUR SANDHU Vs. STATE OF PUNJAB AND ORS.	October 6, 2000
AMARJIT SINGH Vs. BALWANT SINGH	February 22, 2000
AMARJIT SINGH Vs. UNION OF INDIA	December 22, 2000
AMI LAL Vs. UMRAO SINGH	July 11, 2000
AMIT KOHLI Vs. U.O.I.	October 3, 2000
AMIT KUMAR Vs. PANJAB UNIVERSITY, CHANDIGARH	November 15, 2000
AMITABH SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 21, 2000
AMRIK SINGH Vs. STATE OF PUNJAB	May 1, 2000
AMRIK SINGH Vs. MOHAN SINGH	March 14, 2000
AMRIK SINGH Vs. NARCOTIC CENTRAL BUREAU	January 10, 2000
AMRIK SINGH Vs. SMT. NIRMAL KUMARI	April 9, 2000
AMRIT BANASPATI COMPANY LTD Vs. STATE OF PUNJAB	December 22, 2000
AMRIT LAL Vs. STATE OF PUNJAB	December 22, 2000
AMRIT LAL NAGINA Vs. CHRISTIAN MEDICAL COLLEGE	September 25, 2000
AMRIT PAL Vs. GOVINDER SINGH VIRK	September 21, 2000
AMRIT SINGH BEDI AND ORS. Vs. RAJESHWARI RANI AND ANR.	December 12, 2000
AMRITA RANI LUTHRA Vs. STATION HOUSE OFFICER AND ANOTHER	June 29, 2000
AMRO Vs. PARBATI	August 30, 2000
ANAND SAROP Vs. ARUN KUMAR	December 7, 2000
ANAND SINGH DANGI Vs. STATE OF HARYANA	June 8, 2000
ANANT LAL Vs. CHANAN DASS	July 12, 2000
ANANT PANDEEY Vs. PRESIDING OFFICER	November 8, 2000
ANGREJ SINGH Vs. P O LABOUR COURT	November 17, 2000
ANGREZ KAUR Vs. STATE OF PUNJAB	May 30, 2000
ANIL GARG Vs. DHINGRA CONSTRUCTION COMPANY	July 12, 2000
ANIL KUMAR Vs. MADAN GOPAL	May 1, 2000
ANIL KUMAR Vs. MAKHAN SINGH	May 2, 2000
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS	October 31, 2000
ANIL KUMAR Vs. KURUKSHETRA UNIVERSITY AND OTHERS	October 9, 2000
ANIL KUMAR Vs. STATE OF HARYANA	February 2, 2000
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS	June 13, 2000
ANIL MEHRA Vs. STATE OF U.T. CHANDIGARH	January 10, 2000
ANJALI VERMA (MINOR) Vs. GURU NANAK DEV UNIVERSITY	November 13, 2000
ANNAPURNA BREADS PRIVATE LTD. Vs. STATE OF HARYANA	February 22, 2000
ANOKH SINGH Vs. GURBAX SINGH	August 21, 2000
ARIHANT JAIN SOCIETY Vs. GIAN KAUR	December 5, 2000
ARJAN SINGH Vs. FINANCIAL COMMISSIONER	August 1, 2000
ARJANDEV SINGH Vs. SUKHPAL SINGH	July 21, 2000
AROOR SINGH Vs. STATE OF HARYANA	April 6, 2000
ARUN KUMAR Vs. GURU JAMBHESHWAR UNIVERSITY	November 14, 2000
ASHA RANI Vs. JASBIR SINGH	February 29, 2000
ASHA RANI Vs. STATE OF PUNJAB	November 7, 2000
ASHARFI DEVI Vs. SHANKAR	April 6, 2000
ASHISH GROVER Vs. STATE OF PUNJAB	July 6, 2000
ASHOK Vs. STATE OF HARYANA	November 1, 2000
ASHOK KUMAR Vs. UNION OF INDIA	December 4, 2000
ASHOK KUMAR Vs. STATE OF HARYANA	May 30, 2000
ASHOK KUMAR Vs. STATE OF PUNJAB	April 17, 2000
ASHOK KUMAR Vs. BHUPINDER KUMAR	July 21, 2000
ASHOK KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS	September 18, 2000
ASHOK KUMAR Vs. STATE OF HARYANA	November 21, 2000
ASHOK KUMAR Vs. UNION OF INDIA	August 26, 2000
ASHOK KUMAR Vs. STATE OF HARYANA	February 16, 2000
ASHOK KUMAR GOYAL Vs. ANITA GOYAL	July 12, 2000
ASHOK KUMAR MISHRA Vs. RAJINDER PARSHAD	November 7, 2000
ASHOK KUMAR SINGHAL Vs. STATE OF PUNJAB	September 29, 2000
ASHU KAMBOJ Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY AND OTHERS	February 17, 2000
ASHWANI KAUSHAL Vs. CHANDIGARH ADMINISTRATION	November 3, 2000
ASHWANI KUMAR SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	November 24, 2000
ASSISTANT ESTATE OFFICER Vs. ANITA ARORA	August 25, 2000
ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMERCIAL GASES	February 3, 2000
ATMA RAM PATIAL AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	May 25, 2000
ATMA SINGH AND OTHERS Vs. STATE OF PUNJAB	November 7, 2000
ATMA TUBE PRODUCTS LTD Vs. TATA IRON and STEEL CO LTD	September 25, 2000
ATUL CASTING LTD Vs. LT. COL. BAWA GURVACHAN SINGH	December 5, 2000
AVINASH CHANDER Vs. STATE OF PUNJAB	April 17, 2000
AVON FOUNDRY AND ENGINEERING WORKS, BATALA Vs. TARSEM SINGH	November 16, 2000
AVTAR SINGH Vs. STATE OF HARYANA	November 30, 2000
AVTAR SINGH Vs. STATE OF PUNJAB	August 21, 2000
AVTAR SINGH Vs. STATE OF PUNJAB	May 23, 2000
AVTAR SINGH Vs. JATINDER LAL SHOREY AND ANOTHER	March 10, 2000
B D ALLOYS Vs. STATE OF HARYANA	July 27, 2000
B D GUPTA Vs. R RANI MANORANJITHAM	December 12, 2000
B P DHANDHA Vs. RAM SARAN BHATIA	November 3, 2000
B.D. GUPTA (EX Vs. STATE OF PUNJAB AND OTHERS	June 7, 2000
B.D. SAHNI Vs. STATE OF HARYANA	October 11, 2000
B.I.C. LIMITED Vs. STATE OF PUNJAB	September 22, 2000
B.R.S. HEART INSTITUTE AND RESEARCH CENTRE Vs. BHARAT MEDICAL STORES	April 25, 2000
BABA FARID UNIVERSITY Vs. AMANDEEP KAUR GILL	November 2, 2000
BABA FARID UNIVERSITY Vs. AMANDEEP KAUR GILL	February 11, 2000
BABAR SINGH Vs. STATE OF HARYANA	July 28, 2000
BABOO SINGH Vs. NATHA SINGH	July 14, 2000
BABU RAM Vs. STATE OF HARYANA	July 4, 2000
BACHAN SINGH Vs. BAKHSHISH SINGH	March 2, 2000
BACHAN SINGH Vs. STATE OF PUNJAB	April 18, 2000
BACHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER	September 11, 2000
BACHAN SINGH Vs. SWARAN SINGH	March 6, 2000
BACHITTAR SINGH Vs. STATE OF PUNJAB	September 26, 2000
BACHITTAR SINGH @ GAREEBU Vs. STATE OF PUNJAB	May 5, 2000
BADDOWAL CO OPERATIVE Vs. JOINT REGISTRAR	September 11, 2000
BADDOWAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES, PATIALA AND OTHERS	November 9, 2000
BADRI Vs. STATE OF HARYANA	July 6, 2000
BAGGA SINGH Vs. STATE OF PUNJAB	September 22, 2000
BAHAL SINGH Vs. STATE OF HARYANA	March 29, 2000
BAIJ NATH Vs. M/S KAPUR CHAND SULEKH CHAND	January 21, 2000
BAKHTAWAR SINGH Vs. STATE OF HARYANA	September 22, 2000
BAKHTAWAR SINGH Vs. P.O. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	September 15, 2000
BAKHTAWAR SINGH Vs. STATE OF PUNJAB	March 17, 2000
BAKSHI RAM TIWARI Vs. PUNJAB AND SIND BANK	September 15, 2000
BAKSHISH SINGH Vs. UNION OF INDIA	February 2, 2000
BAL RAM JAKHAR Vs. COMMISSIONER OF INCOME TAX	October 19, 2000
BALA Vs. VASUDEV	November 24, 2000
BALAK RAM Vs. P O LABOUR COURT	November 13, 2000
BALBIR KAUR Vs. JIT KAUR	October 10, 2000
BALBIR SINGH Vs. STATE OF HARYANA	August 29, 2000
BALBIR SINGH Vs. PRESIDING OFFICER LABOUR COURT ROHTAK	December 12, 2000
BALBIR SINGH Vs. STATE OF PUNJAB	December 15, 2000
BALBIR SINGH Vs. HARYANA STATE	August 17, 2000
BALBIR SINGH Vs. DILBAGH SINGH	May 1, 2000
BALBIR SINGH WASU Vs. PARBANDHAK COMMITTEE G S PATSAHI	July 26, 2000
BALDEV RAJ AGNIHBRTI Vs. STATE OF PUNJAB	September 26, 2000
BALDEV SINGH Vs. STATE OF HARYANA	January 11, 2000
BALDEV SINGH Vs. WARYAM SINGH	March 14, 2000
BALDEV SINGH Vs. SURINDER SINGH	November 27, 2000
BALDEV SINGH Vs. STATE OF HARYANA	December 12, 2000
BALDEV SINGH Vs. HARBHAJAN KAUR	November 23, 2000
BALDEV SINGH Vs. UNION OF INDIA AND OTHERS	April 12, 2000
BALDEV SINGH Vs. UNION OF INDIA	December 4, 2000
BALDEV SINGH Vs. STATE OF HARYANA	August 28, 2000
BALDEV SINGH GIANI Vs. COMMISSIONER OF INCOME TAX	September 12, 2000
BALDEV SINGH S O ARJUN SINGH Vs. STATE OF HARYANA	March 27, 2000
BALJEET SINGH Vs. STATE OF PUNJAB	December 6, 2000
BALJEET SINGH Vs. STATE OF HARYANA	May 5, 2000
BALJIT KAUR VOHRA AND ORS. Vs. DR. VIKRAMJIT SINGH VOHRA AND ORS.	September 8, 2000
BALJIT SINGH Vs. BALKAR SINGH	August 3, 2000
BALJIT SINGH Vs. HARDIAL SINGH	August 21, 2000
BALJIT SINGH Vs. STATE OF PUNJAB	February 22, 2000
BALKAR SINGH Vs. SENIOR SUPERINTENDENT OF POLICE	July 13, 2000
BALKAR SINGH Vs. STATE OF HARYANA	January 14, 2000
BALKAR SINGH AND OTHER Vs. STATE OF PUNJAB	January 20, 2000
BALLARPUR INDUSTRIES LTD. Vs. KARAN SINGH	December 4, 2000
BALMUKAND @ LAKHA Vs. STATE OF PUNJAB	November 8, 2000
BALOUR SINGH Vs. STATE OF PUNJAB	July 11, 2000
BALRAJ MALHOTRA Vs. RAJ KUMAR	October 30, 2000
BALTEJ SINGH Vs. HAMIR KAUR	December 7, 2000
BALVIR SINGH Vs. STATE OF PUNJAB	September 26, 2000
BALWAN SINGH Vs. ISHWAR SINGH	July 24, 2000
BALWANT BROTHERS PVT LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	December 4, 2000
BALWANT KAUR GILL Vs. STATE OF U T , CHANDIGARH	February 4, 2000
BALWANT SINGH Vs. STATE OF HARYANA	September 20, 2000
BALWANT SINGH Vs. STATE OF HARYANA	December 11, 2000
BALWINDER SINGH Vs. STATE OF PUNJAB	November 7, 2000
BALWINDER SINGH Vs. RAJ RANI	February 3, 2000
BALWINDER SINGH Vs. KARNAIL SINGH	May 26, 2000
BALWINDER SINGH Vs. AMAR KAUR	January 28, 2000
BALWINDER SINGH Vs. MUKHTIAR SINGH	January 31, 2000
BALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	October 12, 2000
BALWINDERPAL SINGH Vs. STATE OF PUNJAB	May 29, 2000
BANARSI DAS ALIAS CHHOTU Vs. THE STATE OF PUNJAB	February 7, 2000
BANARSI DASS SHARMA Vs. CHIEF SALES COMMISSIONER	January 4, 2000
BANK OF MAHARASHTRA Vs. MAHESH CHANDER	May 24, 2000
BANSI Vs. PURAN SINGH	July 28, 2000
BANSI LAL Vs. STATE OF HARYANA	October 11, 2000
BANSI LAL Vs. STATE OF HARYANA	November 10, 2000
BANSI RICE MILLS Vs. STATE OF HARYANA	September 15, 2000
BANT SINGH Vs. STATE OF PUNJAB AND OTHERS	July 18, 2000
BANT SINGH Vs. AMRIK SINGH	July 19, 2000
BANTA SINGH Vs. STATE OF PUNJAB	February 24, 2000
BARSATI RAM Vs. RAMJIT DASS	January 11, 2000
BASANT SINGH Vs. STATE OF PUNJAB	August 11, 2000
BASANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	May 3, 2000
BASHIR Vs. FINANCIAL COMMISSIONER	October 4, 2000
BEANT SINGH Vs. THE STATE OF HARYANA	April 4, 2000
BEDI RICE MILLS Vs. PUNJAB AND SIND BANK	November 30, 2000
Beero alias Beermati Vs. State of Haryana	January 11, 2000
BHAG CHAND AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	October 19, 2000
BHAG SINGH Vs. AMAR SINGH	March 14, 2000
BHAG SINGH Vs. AMAR SINGH BHELA	September 20, 2000
BHAG SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA	August 26, 2000
BHAGAT RAM Vs. SANTA SINGH	December 6, 2000
BHAGAT RAM Vs. STATE OF HARYANA	December 4, 2000
BHAGAT SINGH Vs. SADHU SINGH	October 13, 2000
BHAGIRATH Vs. DIVISIONAL CANAL OFFICER SIRSA WATER SERVICES DIVISION	February 4, 2000
BHAGWAN DASS Vs. UNION OF INDIA	September 29, 2000
BHAGWAN OIL COMPANY SONEPAT Vs. RAJESH	March 2, 2000
BHAGWAN RAM Vs. BRIJ LAL	February 2, 2000
BHAIRO PARSHAD Vs. KARAM CHAND	July 11, 2000
BHAJAN LAL Vs. COMMISSIONER OF INCOME TAX	December 18, 2000
BHAKRA BEAS MANAGEMENT BOARD Vs. MAHENDER PAL	December 21, 2000
BHARAT BHUSHAN Vs. STATE OF PUNJAB	January 19, 2000
BHARAT INDUSTRIES Vs. PUNJAB NATIONAL BANK	May 11, 2000
BHARAT PETROLEUM CORPORATION LIMITED Vs. PREM CHAND	November 15, 2000
BHARAT RICE MILLS Vs. STATE OF HARYANA	July 6, 2000
BHARAT SINGH Vs. STATE OF HARYANA	January 31, 2000
BHAROSI DEVI AND OTHERS Vs. STATE OF HARYANA	January 27, 2000
BHARPUR SINGH Vs. STATE OF PUNJAB	August 17, 2000
BHARTIA INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION NIT FARIDABAD	December 12, 2000
BHARTIYA KHADYA NIGAM COOPERATIVE L AND C SOCIETY LIMITED Vs. FOOD CORPORATION OF INDIA AND ORS.	February 8, 2000
BHARTO Vs. STATE OF HARYANA	October 6, 2000
BHARTU Vs. COMMISSIONER, ROHTAK DIVISION	November 21, 2000
BHATINDA CHEMICALS LIMITED Vs. ADDL DIST JUDGE PATIALA	July 19, 2000
BHAWANI SHANKAR Vs. STATE OF HARYANA	July 13, 2000
BHIKA RAM Vs. STATE OF HARYANA	October 3, 2000
BHIM RAJ Vs. JAI BHAGWAN	February 8, 2000
BHIM SEN SEHGAL Vs. GURPREET SINGH	November 17, 2000
BHIM SINGH AND OTHERS Vs. STATE OF U T CHANDIGARH	October 31, 2000
BHOPAL SINGH Vs. UNION OF INDIA	December 4, 2000
BHORUKA POWER CORPORATION LIMITED Vs. STATE OF HARYANA	July 3, 2000
BHUNA CO-OPERATIVE SUGAR MILL LTD Vs. MOHINDER SINGH AND ANOTHER	July 13, 2000
BHUPINDER SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOL	October 9, 2000
BHUPINDER SINGH Vs. HARBHAJAN KAUR	October 31, 2000
BHUPINDER SINGH Vs. STATE OF PUNJAB	May 25, 2000
BHUPINDER SINGH PETITIONER Vs. HARDIP SINGH	November 8, 2000
BHUSHAN THAPAR Vs. GANESII STEEL CORPORATION	November 16, 2000
BIBI JAGIR KAUR Vs. CENTRAL BUREAU OF INVESTIGATION	November 15, 2000
BIJENDER Vs. STATE OF HARYANA	December 4, 2000
BIJENDER Vs. STATE OF HARYANA	April 12, 2000
BIJINDER @ BINDER Vs. STATE OF HARYANA	July 21, 2000
BIM SAIN PRABHAKAR Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 25, 2000
BIMLA DEVI Vs. PUNJAB STATE	July 27, 2000
BIMLA DEVI Vs. RAJINDER KUMAR	July 7, 2000
BIMLA DEVI Vs. STATE OF HARYANA	May 4, 2000
BIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT	December 15, 2000
BIRBAL Vs. SHANKER DEV	February 24, 2000
BIRBAL DASS (S.I.) ETC. Vs. STATE THROUGH CBI	August 31, 2000
BIRU RAM Vs. UNION OF INDIA	July 5, 2000
BISHAMBAR DASS PARTNER Vs. CHANDIGARH ADMINISTRATION	September 29, 2000
BISHAN DASS Vs. COMMISSIONER, JALANDHAR DIVISION	January 17, 2000
BONNY SODHI Vs. SHARDA DUTT	December 15, 2000
BOOTA RAM Vs. FOOD CORPORATION OF INDIA AND OTHERS	February 15, 2000
BOOTA SINGH Vs. STATE OF HARYANA	April 4, 2000
BRAHAM SINGH Vs. STATE OF HARYANA	November 6, 2000
BRAHMPUTRA PRINTING PRESS Vs. RAKESH KHURANA	March 6, 2000
BRIG. (RETD.) S.N. GULATI Vs. UNION OF INDIA AND OTHERS	November 3, 2000
BRIJ LAL Vs. STATE OF HARYANA	November 15, 2000
BRIJ MOHAN AGGARWAL Vs. LAXMI NARAIN ALIAS LICHHU	January 8, 2000
BRIJ MOHAN ALIAS BAJJA Vs. STATE OF HARYANA	July 13, 2000
BUTA RAM Vs. VEERU RAM ALIAS BERRU RAM	October 3, 2000
BUTA SINGH Vs. STATE OF PUNJAB	May 25, 2000
BUTA SINGH Vs. ADDITIONAL SECRETARY, COOPERATION, PUNJAB AND ORS.	January 3, 2000
C BHALLA AND BRORS Vs. STATE OF HARYANA	July 13, 2000
C.D. DHYANI Vs. STATE OF HARYANA	February 10, 2000
CANARA BANK Vs. ARIHANT INDUSTRIES LTD.	December 7, 2000
CAPT. S.K. DUGGAL Vs. UNION OF INDIA	November 21, 2000
CASTROS HOMOEO RESEARCH CENTRE Vs. STATE OF PUNJAB	October 13, 2000
CCE, CHANDIGARH Vs. CEGAT, NEW DELHI & ANR.	May 23, 2000
CENTRAL BANK OF INDIA Vs. NARAIN SINGH	March 2, 2000
CENTRAL BANK OF INDIA Vs. MAGHAR SINGH	August 4, 2000
CENTURY NF CASTINGS Vs. UNION OF INDIA	August 3, 2000
CENTURY PROTEINS LIMITED Vs. SHAM SUNDER HARYANA INDUSTRIES PRIVATE LIMITED	April 24, 2000
CENTURY PROTEINS LTD Vs. SHAM SUNDER (HARYANA) INDUSTRIES PVT LTD	February 24, 2000
CHAHI Vs. RAJINDER SINGH	July 19, 2000
CHAILU Vs. KHUSHI RAM	May 18, 2000
CHAMAN LAL Vs. FINANCIAL COMMISSIONER	August 25, 2000
CHAMAN LAL Vs. RAM DEV	March 14, 2000
CHAMANLAL Vs. STATE OF HARYANA	November 8, 2000
CHAMELI Vs. MUKESH	November 3, 2000
CHANAN SINGH Vs. STATE OF PUNJAB	August 11, 2000
CHANAN SINGH Vs. SARWAN SINGH	February 29, 2000
CHANAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB	April 28, 2000
CHAND KAUR Vs. MOHINDER SINGH	November 21, 2000
CHAND RATTAN NEWAR Vs. SYAM RATTAN NEWAR	August 9, 2000
CHANDA DEVI JAIN Vs. MOHINDER SINGH YADAV	January 19, 2000
CHANDER BHAN Vs. STATE OF HARYANA	November 20, 2000
CHANDER BHAN AND COMPANY Vs. UNION OF INDIA	June 2, 2000
CHANDER KANT Vs. HARLAL	March 27, 2000
CHANDER KANTA Vs. HARYANA STATE	December 21, 2000
CHANDER KANTA Vs. MONIKA	May 18, 2000
Chander Kanta Joshi Vs. State of Haryana	January 10, 2000
CHANDER PAL Vs. STATE OF HARYANA	January 27, 2000
CHANDGI RAM Vs. KARTAR SINGH	September 22, 2000
CHANDGI RAN Vs. STATE OF HARYANA	January 20, 2000
CHANDIGARH ADMINISTRATION AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	September 4, 2000
CHANDIGARH DISTILLERS AND BOTTLERS LIMITED Vs. UNION OF INDIA	December 13, 2000
CHANDIGARH POLICE CO OPERATIVE HOUSING SOCIETY Vs. CHANDIGARH ADMINISTRATION	September 27, 2000
CHANDU LAL Vs. STATE OF HARYANA	September 27, 2000
CHANNO Vs. RIKHI RAM	August 14, 2000
CHANSHYAM SOROT Vs. A.K. BABBAR	August 28, 2000
CHARAN SINGH Vs. UNION OF INDIA	May 18, 2000
CHARAN SINGH Vs. JINDER KAUR	February 2, 2000
CHARANPREET SINGH Vs. PUNJAB STATE THROUGH SECRETARY TO GOVERNMENT, PUNJAB EDUCATION DEPARTMENT	January 18, 2000
CHET SINGH Vs. STATE OF PUNJAB	December 22, 2000
CHHABIL DASS Vs. STATE OF HARYANA	August 17, 2000
CHHATAR PAL SINGH Vs. KANWAL SINGH	December 15, 2000
CHHAVINDER KOHLI Vs. STATE OF PUNJAB	May 31, 2000
CHIEF ADMINISTRATOR HARYANA URBEN DEVLOPMENT Vs. P O LABOUR COURT	October 31, 2000
CHIEF ENGINEER Vs. RESHMA BAHADUR	November 21, 2000
CHIEF ENGINEER, RSDC, IRRIGATION WORKS, PUNJAB Vs. AMARJIT SINGH	August 31, 2000
CHINTA SINGH Vs. STATE OF PUNJAB & OTHERS	October 10, 2000
CHUHAR KHAN Vs. STATE OF PUNJAB	March 17, 2000
COMMISSIONER AND SECRETRY TO GOVERNMENT OF HAYANA Vs. PALE RAM AND OTHERS	September 27, 2000
COMMISSIONER OF INCOME TAX Vs. M M RICE MILLS	October 31, 2000
COMMISSIONER OF INCOME TAX Vs. SATINDER KUMAR	October 31, 2000
COMMISSIONER OF INCOME TAX Vs. NITIN KUMAR	October 31, 2000
COMMISSIONER OF INCOME TAX Vs. INDO ASIAN SWITCHGEARS P LIMITED	November 20, 2000
COMMISSIONER OF INCOME TAX Vs. LAKHANI FOOTWEAR LIMITED	November 15, 2000
COMMISSIONER OF INCOME TAX Vs. K D PRABHAKAR HUF	November 14, 2000
COMMISSIONER OF INCOME TAX Vs. BHATIA STEEL PRODUCTS	November 10, 2000
COMMISSIONER OF INCOME TAX Vs. S A BUILDERS PRIVATE LIMITED	December 15, 2000
COMMISSIONER OF INCOME TAX Vs. JANTA SERVICE STATION	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. HANSA AGENCIES PRIVATE LIMITED	November 24, 2000
COMMISSIONER OF INCOME TAX Vs. DHILLON RICE MILLS	September 14, 2000
COMMISSIONER OF INCOME TAX Vs. ABROL ENGINEERING COMPANY PRIVATE LIMITED	September 7, 2000
COMMISSIONER OF INCOME TAX Vs. NAV BHARAT TRADERS	September 5, 2000
COMMISSIONER OF INCOME TAX Vs. BURMA ELECTRO CORPORATION	August 9, 2000
COMMISSIONER OF INCOME TAX Vs. AMIT GUPTA	August 10, 2000
COMMISSIONER OF INCOME TAX Vs. PREM DASS NO 2	August 2, 2000
COMMISSIONER OF INCOME TAX Vs. R K JAIN	August 16, 2000
COMMISSIONER OF INCOME TAX Vs. BHARAT RICE MILLS	July 21, 2000
COMMISSIONER OF INCOME TAX Vs. BHOJ RAJ AND COMPANY	July 26, 2000
COMMISSIONER OF INCOME TAX Vs. BANSAL RICE AND GENERAL MILLS	July 26, 2000
COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA Vs. KASHMIRI LAL	January 13, 2000
COMMITTEE OF MANAGEMENT OF GURDWARA SRI GURU ARJAN DEV JI Vs. CHANDIGARH ADMINISTRATION	November 20, 2000
CONTINENTAL DEVICES INDIA LTD Vs. STATE OF PUNJAB	November 3, 2000
COURT OF ITS OWN MOTION Vs. SHAM LAL	December 18, 2000
COURT ON ITS OWN MOTION Vs. UNION OF INDIA	May 30, 2000
D A V CENTENARY COLLEGE Vs. PRESIDING OFFICER, LABOUR COURT-II FARIDABAD	September 19, 2000
D A V COLLEGE NEW DELHI Vs. STATE OF PUNJAB	December 7, 2000
D.K. KHANNA Vs. THE SECRETARY, HOUSE ALLOTMENT COMMITTEE, CHANDIGARH AND OTHERS	January 14, 2000
Daijit Kaur Vs. State of Punjab	January 13, 2000
DAISY Vs. RAJBIR SINGH PHOGAT	January 18, 2000
DALBIR SINGH Vs. STATE OF PUNJAB	January 11, 2000
DALBIR SINGH Vs. STATE OF HARYANA	December 15, 2000
DALBIR SINGH ALIAS VIR SINGH Vs. DALBIR SINGH	December 15, 2000
DALIP JERATH Vs. SHALINI JERATH	September 11, 2000
DALIP KAUR Vs. HARBHAJAN KAUR	November 24, 2000
DALIP SINGH Vs. STATE OF PUNJAB	September 15, 2000
DALIP SINGH Vs. KAPOOR SINGH	August 14, 2000
DALIP SINGH Vs. BACHAN SINGH	September 15, 2000
DALIP SINGH Vs. EXECUTIVE OFFICER	March 2, 2000
DALIP SINGH Vs. STATE OF PUNJAB	February 3, 2000
DALIP SINGH ALIAS DALER SINGH ALIAS DALEL SINGH Vs. NARAIN SINGH	January 14, 2000
DALJIT KAUR Vs. MAJOR SINGH	November 27, 2000
DALJIT KAUR Vs. UJJAGAR SINGH	November 27, 2000
DALJIT SINGH Vs. JOINT DEVELOPMENT COMMISSIONER	September 1, 2000
DALJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	November 29, 2000
DALJIT SINGH @ DILI Vs. STATE OF PUNJAB	February 23, 2000
DALMIA DAIRY INDUSTRIES LTD Vs. STATE OF HARYANA	November 10, 2000
DALVIR SINGH Vs. GURDARSHAN SINGH	March 2, 2000
DAMODAR SINGH Vs. STATE OF PUNJAB	October 10, 2000
DARKA DAUGHTER OF PREM RAJ Vs. HARDEWA	July 19, 2000
DARSHAN GIR Vs. SURJIT KAUR	September 8, 2000
DARSHAN SINGH Vs. MEHNGA SINGH	January 10, 2000
DARSHAN SINGH Vs. STATE OF PUNJAB	May 30, 2000
DARSHAN SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDENT OFFICER	March 2, 2000
DARSHAN SINGH Vs. THE STATE OF HARYANA AND ANOTHER	March 30, 2000
DARSHAN SINGH Vs. STATE OF HARYANA AND ANOTHER	November 9, 2000
DARSHAN SINGH Vs. HARBHAJAN SINGH	October 18, 2000
DARSHAN SINGH MAINI Vs. STATE OF PUNJAB	September 13, 2000
DAVINDER AND OTHERS Vs. THE STATE OF HARYANA	April 25, 2000
DAVINDER KUMAR SHARMA Vs. DARSHAN SINGH MANN	September 11, 2000
DAVINDER SINGH Vs. STATE OF PUNJAB	September 12, 2000
DAVINDER SINGH Vs. PUNJAB NATIONAL BANK	September 27, 2000
DAYA NAND Vs. STATE OF HARYANA AND ORS.	January 24, 2000
DAYA NAND Vs. JOINT SECRETARY GOVT OF HARYANA IRRIGATION DEPTT CHANDIGARH	March 28, 2000
DAYA SINGH Vs. SUPERINTENDING CANAL OFFICER	December 7, 2000
DEBO ALIAS CHUCHI Vs. STATE OF PUNJAB	November 22, 2000
DEEP CHAND Vs. STATE OF HARYANA	May 25, 2000
DEEPAK ARORA (MINOR) Vs. STATE OF HARYANA AND OTHERS	February 22, 2000
DELTA INSECTICIDES LIMITED Vs. STATE OF PUNJAB	January 9, 2000
DEPUTY CONTROLLER OF STORES Vs. STATE OF HARYANA AND ORS.	November 27, 2000
DES RAJ Vs. SURINDER	July 3, 2000
DES RAJ Vs. PUNJAB STATE	September 1, 2000
DES RAJ Vs. STATE OF HARYANA	August 24, 2000
DES RAJ Vs. THAPAR INSTITUTE OF ENGINEERING & TECHNOLOGY	January 11, 2000
DES RAJ Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY	November 1, 2000
DES RAJ TANEJA Vs. STATE OF PUNJAB	March 28, 2000
DEV BALA SEHGAL Vs. DEVINDER PAL SEHGAL	November 30, 2000
DEV KUMAR Vs. STATE OF HARYANA	November 3, 2000
DEV RAJ Vs. STATE OF PUNJAB	August 10, 2000
DEVI DASS GOPAL KRISHAN LTD. Vs. UNION OF INDIA & ORS.	December 4, 2000
DEVI DAYAL Vs. GRAM PANCHAYAT, HARI MAJRA	December 21, 2000
DEVINDER DEV Vs. KRISHAN LAL	May 31, 2000
DEVINDER KUMAR Vs. UNION OF INDIA AND OTHERS	November 17, 2000
DEVINDER KUMAR Vs. STATE OF HARYANA	November 16, 2000
DEVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER	September 12, 2000
DEVSONS PVT. LIMITED Vs. MANJIT KAUR	November 20, 2000
DHAMANDEEP SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD, PUNJAB	September 27, 2000
DHAN BAHADUR GURUNG (EX 5447052 RFN) Vs. UNION OF INDIA	November 28, 2000
DHANBIR Vs. NATHAN	January 13, 2000
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA	February 16, 2000
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA	August 25, 2000
DHARAM CHAND & ORS. Vs. STATE OF HARYANA	August 16, 2000
DHARAM DEV Vs. STATE OF PUNJAB	December 5, 2000
DHARAM PAL Vs. STATE OF PUNJAB	April 20, 2000
DHARAM PAL Vs. SANJEEV	April 26, 2000
DHARAM PAL JAIN Vs. STATE	July 28, 2000
DHARAM VEER SINGH SAYAR Vs. ARMY INSTITUTE OF LAW PATIALA	October 11, 2000
DHARAM VEER SINGH SAYAR Vs. ARMY INSTITUTE OF LAW PATIALA	November 10, 2000
DHARMPUAL Vs. VINOD KUMAR MATHRAWALA	March 6, 2000
DHIAN SINGH Vs. STATE OF PUNJAB	August 17, 2000
DHRAM SINGH Vs. STATE OF HARYANA	October 6, 2000
DIAL SINGH Vs. STATE OF PUNJAB	March 29, 2000
DIAMOND CYCLE P LTD Vs. STATE OF HARYANA	November 30, 2000
DIBBAN Vs. SURESH CHAND	March 6, 2000
DIDAR SINGH Vs. STATE OF PUNJAB	May 11, 2000
DILBAG RAI, DEPUTY DISTRICT ATTORNEY Vs. STATE OF HARYANA	December 15, 2000
DILSHAD Vs. STATE OF HARYANA	January 17, 2000
DIN DIAL Vs. JAIN BANS	July 31, 2000
DINESH RAI Vs. PRESIDING OFFICER, LABOUR COURT	November 1, 2000
DINESH RAI Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS	January 11, 2000
DIRECTOR P G I CHANDIGARD Vs. NAND KISHOR SHARMA	February 8, 2000
DISTRICT RED CROSS SOC Vs. P O LABOUR COURT CUM INDUSTRIAL TRIBUNAL	September 4, 2000
DIVISIONAL FOREST OFFICER Vs. MAHAVIR	September 29, 2000
DR. MEWA SINGH Vs. THE STATE OF PUNJAB	January 10, 2000
DR. MRS. VANEETA JHUNTHRA AND ANOTHER Vs. STATE OF HARYANA	March 27, 2000
DR. O.P. ANGIRA Vs. STATE OF HARYANA AND OTHERS	May 29, 2000
DR. O.P. MAHAJAN Vs. STATE OF PUNJAB	June 13, 2000
DR. RAJENDER KUMAR Vs. STATE OF HARYANA	January 11, 2000
DR. SHELLY JETLY Vs. STATE OF PUNJAB	October 10, 2000
DR. VINOD KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS	September 15, 2000
DRUCKGRAFEN INDIA LIMITED Vs. HARYANA STATE CONSUMER DISPUTES REDRESSED	September 13, 2000
DULA SINGH Vs. UNION OF INDIA (UOI)	June 1, 2000
DULI CHAND Vs. OM PARKASH	January 31, 2000
DULI CHAND Vs. NATHI	February 21, 2000
DULI CHAND Vs. MAHABIR	February 1, 2000
EDWARD GANJ PUBLIC WELFARE ASSOCIATION Vs. STATE OF PUNJAB AND ORS.	July 4, 2000
ENGINEER CONTINENTAL PVT LTD Vs. P F C	December 14, 2000
ESTATE OFFICER HARYANA URBEN DEVLOPMENT AUTHORITY Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT	November 8, 2000
EVENINDER KAUR Vs. STATE OF PUNJAB	November 20, 2000
EX GNR MALKIT SINGH Vs. UNION OF INDIA	September 1, 2000
EX-CFN JAI VIR SINGH Vs. UNION OF INDIA AND OTHERS	January 9, 2000
EX-CFN JAI VIR SINGH Vs. UNION OF INDIA	September 1, 2000
EX-JUNIOR WARRANT OFFICER SATYA NARAIN DESHWAL Vs. STATE OF HARYANA	August 14, 2000
EX-NAIK PRITAM SINGH Vs. UNION OF INDIA	November 28, 2000
EX-NK BUDH RAM Vs. UNION OF INDIA AND OTHERS	December 14, 2000
EX-NK JASMER SINGH Vs. UNION OF INDIA	July 6, 2000
EX-SEPOY BALBIR SINGH Vs. UNION OF INDIA AND OTHERS	October 5, 2000
EX-SEPOY PREM KUMAR Vs. UNION OF INDIA	July 12, 2000
EX-SEPOY PREM KUMAR Vs. UNION OF INDIA	December 7, 2000
EX-SERGEANT NACHHATAR SINGH Vs. UNION OF INDIA AND OTHERS	November 13, 2000
EX-SPR CHAINI SINGH Vs. UNION OF INDIA	August 11, 2000
EX-SPR CHAINI SINGH Vs. UNION OF INDIA	November 8, 2000
EX-SUBEDAR JASMAIL SINGH Vs. UNION OF INDIA	May 12, 2000
EX-SUBEDAR SARDARA SINGH Vs. UNION OF INDIA	December 5, 2000
EX. ENGINEER H.S.A.M. BOARD Vs. DHARAM PAL	November 28, 2000
EX. GNR. MALKIT SINGH Vs. UNION OF INDIA	January 9, 2000
EX. SIGNALMAN SURINDER PAL Vs. UNION OF INDIA	October 31, 2000
EXECUTIVE ENGINEER Vs. MUKHTIAR SINGH	October 30, 2000
EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT PUBLIC HELTH Vs. RAM KARAN	August 28, 2000
EXECUTIVE ENGINEER, BIKANER Vs. YOGINDER SARIN	August 5, 2000
EXECUTIVE ENGINEER, HARYANAN URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1, GURGAON	December 5, 2000
EXECUTIVE ENGINEER, PWD PUBLIC HEALTH DIVISION NO. 1 Vs. PREM PAL	September 25, 2000
EXECUTIVE OFFICER PANCHAYAT SAMITI, BAMIAL TEH, PATHANKOT Vs. PRESIDING OFFICER, LABOUR COURT GURDASPUR	December 7, 2000
EXEDY CEEKAY LIMITED Vs. CEEKAY DAIKIN LIMITED	May 31, 2000
FAQURIYA Vs. NOOR DEEN	February 3, 2000
FEROZABAD NEW BHARAT FISH FARMING CO-OPERATIVE SOCIETY LTD Vs. STATE OF HARYANA	November 13, 2000
FEROZPUR COOP. PRINTING & PUBLISHING SOCIETY LTD. Vs. ROSHAN LAL	January 19, 2000
FOOD CORPORATION OF INDIA Vs. KHURANA AND CO.	October 4, 2000
FOOD CORPORATION OF INDIA Vs. GEETA DEVI	August 29, 2000
FOOD CORPORATION OF INDIA Vs. M/S. P.K. COMPANY	December 5, 2000
GAJE SINGH Vs. PUNJAB NATIONAL BANK	April 25, 2000
Gajjan Singh Vs. State of Punjab	June 12, 2000
GALAXY PLYWOOD INDUSTRIES (P.) LIMITED Vs. STATE OF HARYANA AND ORS.	November 20, 2000
GANESH DUTT Vs. STATE OF HARYANA	October 10, 2000
GANGA RAM Vs. SANTOKH SINGH	January 20, 2000
GANGA RAM Vs. STATE OF HARYANA	January 31, 2000
GANPAT DASS AND ANOTHER Vs. THE STATE OF HARYANA	January 11, 2000
GARIB SINGH AND ANOTHER Vs. STATE OF PUNJAB	May 26, 2000
GENERAL MANAGER PUNJAB ROADWAYS ROPAR Vs. SWARAN SINGH CONDUCTOR	November 27, 2000
GHANSHYAM DASS Vs. STATE OF HARYANA	August 25, 2000
GHISA RAM Vs. ASSISTANT COLLECTOR IST GRADE	September 13, 2000
GHULLA SINGH Vs. STATE OF PUNJAB	October 30, 2000
GHYANSHYAM Vs. STATE OF HARYANA	October 31, 2000
GIAN CHAND Vs. SUDHA	March 24, 2000
GIAN SINGH Vs. HARBANS SINGH	February 3, 2000
GIAN SINGH Vs. STATE OF PUNJAB	January 13, 2000
GIAN SINGH Vs. STATE OF PUNJAB	December 18, 2000
GIAN SINGH Vs. HARBANS SINGH	March 3, 2000
GIANI Vs. STATE OF HARYANA	April 25, 2000
GLOBAL AIRWAYS AND RESORTS LTD Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION	August 3, 2000
GOBIND RAM Vs. DITTU RAM	July 25, 2000
GOHANA PRIMARY CO-OPERATIVE AGRICULTRAL DEVELOPMENT BANK LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER	November 24, 2000
GOMA RAM Vs. MANOHAR LAL	February 14, 2000
Gopal Vs. State of Haryana	October 11, 2000
GOPAL Vs. STATE OF HARYANA	February 21, 2000
GOPAL CLOTHING CO LTD Vs. P O LABOUR COURT	July 12, 2000
GOPAL KRISHAN CHATRATH Vs. BAR COUNCIL OF INDIA	September 29, 2000
GORDHAN SINGH Vs. MUNNI DEVI	November 15, 2000
GOVIND SWAROOP GUPTA Vs. DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	December 22, 2000
GOYAL TRADING CO Vs. STATE OF PUNJAB	August 29, 2000
GRAM PANCHAYAT BALAD KALAN Vs. AJMER SINGH	May 5, 2000
GRAM PANCHAYAT NURKHERIAN Vs. JOINT DEVELOPMENT COMMISSIONER IRD PUNJAB	July 17, 2000
GRAM PANCHAYAT, BHORA KALAN Vs. KESAR DEVI	August 25, 2000
GRAM PANCHAYAT, DADHERA Vs. STATE OF PUNJAB	September 4, 2000
GRAM PANCHAYAT, FATEHGARH Vs. SATYA DEVI	March 1, 2000
GRAM PANCHAYAT, FATEHGARH Vs. RAGHU NATH	December 5, 2000
GRAM PANCHAYAT, NAWAN KILLA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION	August 18, 2000
GRAM PANCHAYAT, SARSWATI KHERA Vs. RAM KISHAN	November 10, 2000
GRAM PANCHAYAT, VILLAGE ISMAILPUR Vs. PAWAN SINGH	September 1, 2000
GRAM PANCHAYAT, VILLAGE KOLAR KHURD Vs. ADDITIONAL DIRECTOR CONSOLIDATION	July 4, 2000
GREWAL RICE MILLS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD	November 9, 2000
GROVER NURSING HOME Vs. INCOME TAX OFFICER	October 31, 2000
GUBHAJAN SINGH Vs. UNION OF INDIA AND OTHERS	August 1, 2000
GUDDI Vs. HARBHAJAN SINGH	February 7, 2000
GULAB SINGH Vs. STATE OF HARYANA	July 7, 2000
GULSHAN KUMAR Vs. STATE OF PUNJAB	February 8, 2000
GULZAR KAUR Vs. BARA SINGH	February 1, 2000
GULZAR SINGH Vs. STATE OF HARYANA	January 13, 2000
GUNEETA CHANDHA Vs. UNION OF INDIA	December 11, 2000
GUPTA AGRICULTURAL UDYOG Vs. PUNJAB NATIONAL BANK	August 10, 2000
GURBACHAN KAUR Vs. UNION OF INDIA	October 31, 2000
GURBACHAN SINGH Vs. FINANCIAL COMMISSIONER	December 6, 2000
GURBACHAN SINGH Vs. STATE OF PUNJAB	April 17, 2000
GURBACHAN SINGH Vs. SADHU SINGH	September 7, 2000
GURBAX KAUR Vs. SPECIAL LAND ACQUISITION COLLECTOR	January 10, 2000
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS	April 7, 2000
GURCHARAN SINGH Vs. STATE OF PUNJAB	August 29, 2000
GURCHARANJEET, COMMITTEE EXECUTIVE MEMBER Vs. S.K. TUTEJA	October 31, 2000
GURCHARNA KAUR Vs. BALJINDER SINGH	July 20, 2000
GURDARSHAN SINGH Vs. STATE OF HARYANA	November 27, 2000
Gurdarshan Singh Vs. State of Haryana	March 6, 2000
GURDASPUR CO-OPERATIVE SUGAR MILLS Vs. DALBIR SINGH	November 27, 2000
GURDASS RAM Vs. STATE OF PUNJAB	October 13, 2000
GURDEEP SINGH Vs. K.K. DIKSHIT	November 3, 2000
Gurdeep Singh Vs. State of Punjab	January 14, 2000
GURDEV KAUR Vs. STATE OF PUNJAB	September 15, 2000
GURDEV SINGH Vs. HARDEV SINGH	July 13, 2000
GURDEV SINGH Vs. STATE OF HARYANA	June 2, 2000
GURDEV SINGH Vs. STATE OF HARYANA	March 13, 2000
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB	April 20, 2000
GURDIAL SINGH Vs. HARI SINGH	February 11, 2000
GURDIAL SINGH Vs. MOHAN SINGH	February 9, 2000
GURDIAL SINGH S O MUNSHI SINGH Vs. STATE OF PUNJAB	May 24, 2000
GURDIP SINGH Vs. MANMOHAN SINGH	July 20, 2000
GURDIP SINGH Vs. STATE OF PUNJAB	July 21, 2000
GURDIT SINGH Vs. STATE BANK OF INDIA	March 7, 2000
GURDWARA NADHA SAHIB PATSHAHI DASMI Vs. STATE OF HARYANA AND ORS.	May 25, 2000
GURERA GAS CYLINDERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 29, 2000
GURINDERJEET SINGH Vs. THE STATE OF HARYANA AND OTHERS	May 15, 2000
GURJANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS	August 29, 2000
GURJANT SINGH Vs. COMMISSIONER FEROZEPORE DIVISION	January 18, 2000
GURJANT SINGH Vs. COMMISSIONER, FEROZEPORE DIVISION	January 18, 2000
GURJANT SINGH ALIAS RANA Vs. STATE OF PUNJAB	May 1, 2000
GURMAIL SINGH Vs. JIT SINGH	May 25, 2000
GURMEET SINGH Vs. STATE OF PUNJAB	November 7, 2000
GURMEET SINGH Vs. STATE OF PUNJAB	December 15, 2000
Gurmej Vs. State of Haryana	November 29, 2000
GURMEJ SINGH Vs. STATE OF PUNJAB	March 1, 2000
GURMIT KAUR Vs. GOVT. OF INDIA	August 25, 2000
GURMIT SINGH Vs. STATE OF PUNJAB	August 21, 2000
GURMIT SINGH Vs. STATE OF PUNJAB	May 9, 2000
GURMIT SINGH AND ORS. Vs. BANK OF INDIA AND ANR.	March 2, 2000
GURMIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	December 21, 2000
GURMIT SINGH BUTTER Vs. UNION OF INDIA	July 10, 2000
GURMOHINDER SINGH Vs. N.S. BEHLA	May 11, 2000
GURMUKH SINGH Vs. STATE OF PUNJAB	August 10, 2000
GURNAM SINGH Vs. STATE OF PUNJAB	June 1, 2000
GURNAM SINGH Vs. LAL SINGH	February 3, 2000
GURNAM SINGH Vs. DIVISIONAL CANAL OFFICER	December 7, 2000
GURNAM SINGH Vs. JOINT REGISTRAR, COOP. SOCIETIES, JALANDHAR	November 29, 2000
GURNAM SINGH Vs. STATE OF PUNJAB	October 17, 2000
GURNAM SINGH Vs. STATE OF PUNJAB	July 6, 2000
GURPAL SINGH Vs. AVTAR SINGH	December 12, 2000
GURPREET SINGH Vs. STATE OF HARYANA	July 24, 2000
GURTEJ SINGH Vs. DARBARA SINGH	February 3, 2000
GURU JAMBHESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	September 26, 2000
GURU MEHAR ENTERPRISES Vs. PUNJAB AND SIND BANK	September 29, 2000
GURVINDER SINGH & ANGREJ SINGH Vs. STATE OF PUNJAB	May 4, 2000
Gurvinder Singh alias Sonu Vs. Union Territory Chandigarh	July 26, 2000
H.K. CEMENT PIPE COMPANY PVT. LTD. Vs. HARYANA FINANCIAL CORPORATION	August 24, 2000
H.M.T. LIMITED Vs. STATE OF HARYANA AND ORS.	May 2, 2000
H.P.H.C. LTD. Vs. PIONEER ENGINEER CONSTRUCTION CO.	July 20, 2000
H.S. MAUNDER Vs. PUNJAB STATE AND ORS.	March 2, 2000
HAKAM SINGH Vs. UNION OF INDIA	July 12, 2000
Han Parkash Vs. State of Haryana	March 27, 2000
HANS RAJ Vs. RAJINDER SINGH	November 27, 2000
HANS RAJ MALIK Vs. OM PARKASH	February 8, 2000
HANS RAJ MONGA, EX-MANAGER, STATE OF BANK OF PATIALA Vs. UNION OF INDIA	December 4, 2000
HANS RAJ MONGA, EX-MANAGER, STATE OF BANK OF PATIALA Vs. UNION OF INDIA	April 12, 2000
HANSO DEVI Vs. STATE OF HARYANA	May 30, 2000
HARAYANA TOURISM CORPN LTD Vs. P O LABOUR COURT	September 22, 2000
HARBANS LAL Vs. JOGINDER SINGH	August 3, 2000
HARBANS LAL Vs. KISHAN CHAND	January 18, 2000
HARBANS LAL Vs. JAGTAR SINGH	July 20, 2000
Harbans Lal Sharma Vs. State of Punjab	March 7, 2000
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER	April 27, 2000
HARBANS SINGH Vs. SARBJIT SINGH	July 21, 2000
HARBANS SINGH Vs. STATE OF PUNJAB	February 29, 2000
HARBANS SINGH Vs. ATMA SINGH	August 17, 2000
HARBANS SINGH Vs. STATE OF HARYANA	July 6, 2000
HARBEL KAUR Vs. STATE OF HARYANA	December 13, 2000
HARBHAJAN KAUR Vs. PUNJAB STATE	October 19, 2000
HARBHAJAN SINGH Vs. JOGINDER SINGH	November 6, 2000
HARBHAJAN SINGH BAJWA Vs. SENIOR SUPERINTENDENT OF POLICE PATIALA	April 18, 2000
HARCHAND SINGH Vs. STATE OF PUNJAB	December 21, 2000
HARCHAND SINGH Vs. STATE OF PUNJAB	August 4, 2000
HARDEV SINGH Vs. STATE OF PUNJAB	October 18, 2000
HARDIAL Vs. STATE OF HARYANA	November 9, 2000
HARDIP SINGH Vs. STATE OF PUNJAB	November 22, 2000
HARDUMAN SINGH GILL Vs. STATE OF PUNJAB	December 20, 2000
HARI CHAND Vs. BALWANT KAUR	March 27, 2000
HARI CHAND Vs. FINANCIAL COMMISSIONER	January 25, 2000
HARI KISHAN Vs. STATE OF HARYANA	July 13, 2000
HARI KISHAN Vs. STATE OF HARYANA	September 20, 2000
HARI KISHAN Vs. UNION TERRITORY	September 26, 2000
HARI OM INDUSTRY Vs. STATE OF HARYANA	May 8, 2000
HARI SINGH Vs. HARBHAJAN SINGH	May 31, 2000
HARI SINGH NALWA Vs. KARTAR SINGH BHADANA	November 10, 2000
HARINDER SINGH Vs. BALI RAM SANSARI LAL	May 8, 2000
HARINDER SINGH Vs. UNION TERRITORY OF CHANDIGARH	November 20, 2000
HARISH CHANDER Vs. GURBACHAN SINGH	March 14, 2000
HARISH CHANDER MEHRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	September 20, 2000
HARISH KUMAR Vs. STATE OF HARYANA	November 7, 2000
HARISH KUMAR AND ANR. Vs. STATE OF PUNJAB	November 6, 2000
HARISH PALL @ TONI Vs. STATE OF PUNJAB	November 7, 2000
HARJANAK SINGH Vs. JAGDEV SINGH	August 30, 2000
HARJAP SINGH Vs. UNION OF INDIA	October 12, 2000
HARJI Vs. MOOL CHAND	December 21, 2000
HARJINDER KAUR Vs. STATE OF PUNJAB	September 5, 2000
HARJINDER SINGH Vs. SUKHDEEP KAUR	November 9, 2000
HARJINDER SINGH Vs. KIRPAL SINGH	January 25, 2000
HARJINDER SINGH ALIAS KULBIR SINGH Vs. THE STATE OF PUNJAB	May 17, 2000
Harjit Singh Vs. State of Haryana	November 2, 2000
HARJIT SINGH Vs. GURDEEP KAUR	December 19, 2000
HARJIT SINGH ALIAS JITTU Vs. STATE OF PUNJAB	August 29, 2000
HARKISHAN SINGH Vs. PUNJAB STATE	December 25, 2000
HARMESH Vs. STATE OF PUNJAB	December 19, 2000
HARMESH SINGH Vs. P.R.T.C., PATIALA	August 10, 2000
HARMOHINDER SINGH Vs. COOPERATION MINISTER, PUNJAB	September 15, 2000
HARNAM SINGH Vs. STATE OF PUNJAB	July 18, 2000
HARNEK SINGH Vs. STATE OF PUNJAB	August 8, 2000
HARNEK SINGH Vs. MOHINDER KAUR	January 31, 2000
HARNEK SINGH Vs. STATE OF PUNJAB	March 31, 2000
HARNEK SINGH Vs. PRITAM SINGH	September 21, 2000
HARPAL SINGH Vs. GURMUKH SINGH	May 25, 2000
HARPAL SINGH Vs. MANVINDER KAUR	August 17, 2000
HARPAL SINGH Vs. HARI CHAND OM PARKASH	February 10, 2000
HARPREET SINGH BAWA Vs. GURU NANAK DEV UNIVERSITY	October 10, 2000
HARPREET SINGH RANDHAWA Vs. STATE OF PUNJAB	August 1, 2000
HARVINDER SINGH Vs. STATE OF HARYANA	April 26, 2000
HARVINDER SINGH Vs. STATE OF PUNJAB	September 28, 2000
HARYANA CO OP TRANSPORT SOCIETIES WELFARE ASSOCIATION KURUKSHETRA Vs. STATE OF HARYANA	February 21, 2000
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LIMITED Vs. RAJBIR SINGH	October 10, 2000
HARYANA POLLUTION CONTROL BOARD Vs. ASSOCIATE DISTILLERY	October 3, 2000
HARYANA STATE Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL AND OTHERS	November 29, 2000
HARYANA STATE Vs. DHARAM PAL	August 14, 2000
HARYANA STATE Vs. PARTAP SINGH	November 28, 2000
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. PRESIDING OFFICER	September 27, 2000
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. BRIJ MOHAN GUPTA	August 25, 2000
HARYANA STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. STATE OF HARYANA	September 4, 2000
HARYANA STATE CO-OPERATIVE MARKETING & SUPPLY FEDERATION LIMITED, CHANDIGARH Vs. KARNAIL SINGH	September 12, 2000
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH	November 21, 2000
HARYANA STATE ELECTRICITY BOARD Vs. M/S. BHUPINDRA STEELS PVT. LTD.	October 30, 2000
HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	November 14, 2000
HARYANA STATE MINOR IRRIGATION & TUBEWELL CORPORATION, CHANDIGARH Vs. RAMU SINGH	August 11, 2000
HARYANA TOURISM CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	September 22, 2000
HARYANA TOURISM CORPORATION LTD Vs. BODH RAJ GUPTA	November 2, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARTAP SINGH	May 29, 2000
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHASHI BANSAL	April 27, 2000
HARYANA VIDYUT PARASARAN NIGAM LTD , NARWANA Vs. OM PARKASH	August 25, 2000
HARYANA VIDYUT PRASARAN NIGAM LTD. Vs. D.H. LAWRENCE SCHOOL	May 11, 2000
HAV C.L. PIARA SINGH Vs. UNION OF INDIA	May 25, 2000
HAV PARMA NAND Vs. UNIION OF INDIA, THROUGH SECRETARY	November 7, 2000
HAV. PARMA NAND Vs. UNION OF INDIA THROUGH THE SECRETARY	July 11, 2000
HAWA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS	August 24, 2000
HAZARA SINGH Vs. GRAM PANCHAYAT	March 23, 2000
HAZARA SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION	September 6, 2000
HC SURESH KUMAR Vs. STATE OF HARYANA	September 28, 2000
HEAD CONST HARDEV SINGH Vs. UNION OF INDIA	January 11, 2000
HINDUSTAN LEVER LTD Vs. INTRON LTD	August 29, 2000
HIRA LAL GOYAL Vs. SANJEEV GOYAL	September 11, 2000
HOFFMANN ANDREAS Vs. LAND CUSTOMS AMRITSAR	August 31, 2000
HOSHAIAR SINGH Vs. MAHENDER	September 11, 2000
HOSHIAR SINGH Vs. RAJINDER	September 11, 2000
HOSHIAR SINGH Vs. STATE OF HARYANA	November 17, 2000
HOUSING BOARD HARYANA Vs. RAM NATH	July 7, 2000
HUKAM CHAND Vs. KEDAR SINGH	February 21, 2000
HUKAM CHAND Vs. STATE OF PUNJAB	February 29, 2000
HUKAM SINGH Vs. UNION OF INDIA	May 17, 2000
HUKAM SINGH Vs. STATE OF PUNJAB	March 23, 2000
HUKAM SINGH Vs. STATE OF HARYANA AND ANOTHER	November 23, 2000
I.J. GANDHI Vs. ESTATE OFFICER	March 31, 2000
IN RE: HIGHWAY CYCLE INDUSTRIES LTD. AND ANR. Vs. STATE	July 3, 2000
INCOME TAX OFFICER Vs. KAYSONS INDIA	February 3, 2000
INDER PAL KHOD, A.D.A., HARYANA ROADWAYS Vs. STATE OF HARYANA AND ORS.	January 20, 2000
INDER SINGH Vs. STATE OF HARYANA	July 6, 2000
INDER SINGH Vs. CHANDIGARH ADMINISTRATION	November 3, 2000
INDERJIT KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH	August 3, 2000
INDERJIT MEHTA Vs. PARVEEN MEHTA	June 1, 2000
Inderjit Singh Birdi Vs. Rajnish Sood	February 1, 2000
INDERPREET SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.	September 29, 2000
INDRA SHARMA Vs. VARINDER SHARMA	May 2, 2000
INDRAJ @ INDIA Vs. STATE OF PUNJAB	July 19, 2000
INDRAJ SINGH Vs. STATE OF HARYANA	September 8, 2000
INDRAJ SINGH Vs. STATE OF HARYANA	August 9, 2000
INDUSTRIAL CABLES INDIA LIMITED Vs. STATE OF PUNJAB	November 24, 2000
INERTIA INDUSTRIES LTD. Vs. HARYANA STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD.	November 2, 2000
INTERNATIONAL PUBLISHERS Vs. UNION TERRITORY CHANDIGARH	May 26, 2000
IQBAL SINGH Vs. P O LABOUR COURT	October 18, 2000
IQBAL SINGH Vs. DOSHI BROTHERS CHIT FUND AND FINANCE CORPORATION	March 30, 2000
IRPLAST ADHESIVES INDIA LIMITED Vs. STATE OF HARYANA	August 17, 2000
Isher Singh Vs. State of Punjab	October 20, 2000
ISHTISK AHMAD Vs. DIN MOHD	January 31, 2000
ISHWAR AND OTHERS Vs. STATE OF HARYANA	September 4, 2000
ISHWAR CHAND WALIA Vs. STATE OF HARYANA	July 26, 2000
ISHWAR SINGH Vs. UMRAOWATI	February 9, 2000
ISHWAR SINGH Vs. STATE OF HARYANA	April 17, 2000
ISHWAR SINGH Vs. SINGH RAM	October 4, 2000
ISHWAR SINGH AND OTHERS Vs. THE STATE OF HARYANA	July 18, 2000
J S SODHI Vs. MELA RAM	January 11, 2000
J.S. CHAUHAN, SECRETARY ZILA SAINIK BOARD Vs. STATE OF HARYANA	November 30, 2000
JAGAN NATH Vs. STATE BANK OF INDIA	November 23, 2000
JAGAN NATH Vs. STATE OF HARYANA	April 3, 2000
JAGAR SINGH AND ORS. Vs. BALDEV KAUR	August 29, 2000
JAGAT PAUL & PAPPU Vs. STATE OF HARYANA	January 11, 2000
JAGBIR SINGH Vs. MEHAR SINGH AND ANOTHER	March 24, 2000
JAGBIR SINGH Vs. GAJJAN SINGH	June 1, 2000
JAGDEEP SINGH Vs. CHAND KAUR	May 12, 2000
JAGDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	March 6, 2000
JAGDEV SINGH RATHORE Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD	May 11, 2000
Jagdish Vs. State of Haryana	April 27, 2000
Jagdish Vs. State of Haryana	July 10, 2000
JAGDISH CHAND Vs. DARSHAN SINGH	August 3, 2000
JAGDISH KUMAR ALIAS DADU Vs. STATE OF PUNJAB	May 26, 2000
JAGDISH KUMARI Vs. STATE OF PUNJAB	October 5, 2000
JAGDISH RAI @ JAGDISH LAL Vs. STATE OF PUNJAB	October 5, 2000
JAGDISH RAI CHANDNA Vs. SWARAN DASS	February 8, 2000
JAGDISH RAJ GUPTA Vs. STATE OF PUNJAB	August 3, 2000
JAGDISH RAJ SHARMA Vs. UNION OF INDIA	February 22, 2000
JAGGA RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	September 1, 2000
JAGGA SINGH Vs. STATE OF PUNJAB	April 7, 2000
JAGGA SINGH Vs. SURJEET SINGH	March 27, 2000
JAGGAR SINGH AND OTHERS Vs. STATE OF HARYANA	April 18, 2000
JAGIR SINGH Vs. HARBANS SINGH	July 28, 2000
JAGIR SINGH Vs. GURU NANAK COLLEGE AND ORS.	May 11, 2000
JAGJIT KAUR Vs. KARAMJIT SINGH	September 20, 2000
JAGJIT KAUR Vs. STATE OF PUNJAB	September 11, 2000
JAGJIT KAUR Vs. STATE OF HARYANA AND OTHERS	September 5, 2000
JAGJIT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS	November 7, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB	July 5, 2000
JAGJIT SINGH Vs. STATE OF PUNJAB	June 6, 2000
JAGJIT SINGH Vs. PUNJAB STATE	December 18, 2000
JAGMATI Vs. HARKESH CHAND	August 25, 2000
JAGMEL SINGH, EX. SEP. Vs. UNION OF INDIA (UOI) AND ORS.	March 16, 2000
JAGMOHAN SINGH Vs. SANJEEV KUMAR SYAL	May 1, 2000
JAGSIR SINGH Vs. STATE OF PUNJAB	May 31, 2000
JAGTAR SINGH Vs. STATE OF PUNJAB	April 7, 2000
JAI BHAGWAN Vs. STATE OF HARYANA	April 18, 2000
JAI DEV Vs. PREM SINGH SANINI	December 18, 2000
JAI DURGA INDUSTRIES Vs. STATE OF HARYANA	August 25, 2000
JAI DURGA MARBLE Vs. STATE OF HARYANA AND ORS.	August 26, 2000
JAI PAL AND ANOTHER Vs. STATE (U.T.) CHANDIGARH	September 20, 2000
JAI RAM Vs. STATE OF PUNJAB	September 12, 2000
JAI RAM Vs. ANANT RAM	August 17, 2000
JAI SINGH Vs. BHIM SINGH	November 30, 2000
JAI SINGH Vs. JAI BHAGWAN	January 13, 2000
JAI SINGH Vs. STATE OF HARYANA	April 5, 2000
JAI SINGH Vs. PUNJAB UNIVERSITY, CHANDIGARH	December 13, 2000
JAIBIR Vs. STATE OF HARYANA	January 25, 2000
JAIMAL RAM Vs. COMMISSIONER, FEROZEPUR DIVISION	December 14, 2000
JAIPAL SINGH Vs. UNION OF INDIA AND OTHERS	November 3, 2000
JAIPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER	November 13, 2000
JAMALUDEEN Vs. STATE OF HARYANA	August 3, 2000
JAMNA AUTO INDUSTRIES LTD Vs. MODERN STEEL LTD	July 20, 2000
JAMNA BAI Vs. MEHNGA RAM	August 18, 2000
JAMNI DASS Vs. JUGAL KISHORE	November 10, 2000
JAN KALYAN SIMITI (REGD.) PANIPAT Vs. HOUSING BOARD HARYANA	February 3, 2000
JANAK RAJ Vs. CHANDIGARH ADMINISTRATION	December 8, 2000
JANARDHAN AND ORS. Vs. STATE OF HARYANA	September 18, 2000
JANESHWARDASS NARENDER KUMAR JAIN Vs. UNION OF INDIA (UOI) AND ORS.	February 22, 2000
JANG BAHADUR Vs. STATE OF HARYANA AND OTHERS	July 3, 2000
JANG BAHADUR SINGH Vs. STATE OF HARYANA	December 11, 2000
JANG SINGH ALIAS JANGI Vs. STATE OF PUNJAB	March 29, 2000
JANGIR SINGH Vs. PREM MOTORS	July 3, 2000
JANGIR SINGH Vs. FIRM HARI CHAND OM PARKASH	February 17, 2000
JANGIR SINGH Vs. STATE OF PUNJAB AND OTHERS	January 24, 2000
JANTA SINGH Vs. STATE OF HARYANA	May 15, 2000
JARNAIL SINGH Vs. STATE OF PUNJAB	September 8, 2000
JARNAIL SINGH Vs. UNION OF INDIA	July 13, 2000
JARNAIL SINGH Vs. UNION OF INDIA	October 11, 2000
JARNAIL SINGH Vs. FOOD CORPORATION OF INDIA	May 24, 2000
JASBIR KAUR Vs. SURJIT SINGH	May 31, 2000
JASBIR KAUR AND ANOTHER Vs. STATE OF PUNJAB	October 10, 2000
JASBIR KUMAR Vs. UNION OF INDIA	July 25, 2000
JASBIR SINGH Vs. INDIAN BANK	February 17, 2000
JASDEEP SINGH Vs. M.S. SANDHU	August 3, 2000
JASMER SINGH Vs. DEPUTY COMMISSIONER	January 20, 2000
JASMINDER SINGH Vs. STATE OF PUNJAB	August 17, 2000
JASMINDER SINGH Vs. GRAM PANCHAYAT, BOPARAI KALAN	December 6, 2000
JASMINDER SINGH SADHRAO Vs. STATE OF PUNJAB	July 17, 2000
JASPAL KAUR Vs. MANDER SINGH	November 15, 2000
JASPAL SINGH Vs. STATE OF PUNJAB	November 29, 2000
JASPAL SINGH Vs. SUPERINTENDING ENGINEER, PUBLIC HEALTH CIRCLE	April 10, 2000
JASPAL SINGH Vs. SUPERINTENDING ENGINEER, PUBLIFE INSURANCE CORPORATION HEALTH CIRCLE	October 4, 2000
JASPAL SINGH Vs. STATE OF PUNJAB	November 20, 2000
JASSA SINGH Vs. STATE OF PUNJAB	August 11, 2000
JASVIR KAUR Vs. STATE OF PUNJAB	April 12, 2000
JASVIR KAUR Vs. STATE OF PUNJAB	December 4, 2000
JASWANT SINGH Vs. STATE OF PUNJAB	February 10, 2000
JASWANT SINGH @ JASSA SINGH Vs. STATE OF PUNJAB	March 16, 2000
JASWINDER KAUR Vs. AVTAR SINGH	August 29, 2000
JASWINDER KAUR Vs. NEW INDIA ASSURANCE COMPANY	November 10, 2000
JASWINDER KAUR Vs. GURDIP SINGH	October 31, 2000
JASWINDER SINGH Vs. STATE OF PUNJAB	July 6, 2000
JASWINDER SINGH Vs. INDER SINGH	May 11, 2000
JASWINDER SINGH Vs. STATE OF PUNJAB	October 30, 2000
JATINDER KUMAR BHAG Vs. STATE OF PUNJAB	February 9, 2000
JATINDER PAL SINGH Vs. STATE OF PUNJAB	July 3, 2000
JATINDER PAL SINGH Vs. STATE OF HARYANA	February 22, 2000
JATINDER WALIA Vs. STATE OF HARYANA	November 2, 2000
JAWAHAR LAL Vs. JOGINDER SINGH	July 17, 2000
JAWALA SINGH Vs. STATE OF HARYANA	March 9, 2000
JEET SINGH Vs. STATE OF HARYANA	November 23, 2000
JETHA NAND Vs. STATE OF HARYANA	August 4, 2000
JIA LAL Vs. SUMER SINGH	July 7, 2000
JIT RAM Vs. STATE OF PUNJAB	November 21, 2000
JIT SINGH Vs. SARDARA SINGH	July 21, 2000
JIT SINGH Vs. GIAN SINGH	May 19, 2000
Jitender Kumar Vs. State of Punjab	February 11, 2000
JIWAN AGRICULTURAL IMPLEMENTS WORKSHOP CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. STATE OF PUNJAB	March 2, 2000
JIWAN KUMAR Vs. UNION OF INDIA	October 13, 2000
JIYA LAL Vs. MUNI LAL	April 25, 2000
JOGINDER DASS Vs. RAM TIRATH	September 14, 2000
JOGINDER KAUR Vs. HINDU UNDIVIDED FAMILY OF KIDAR NATH	January 25, 2000
JOGINDER KAUR Vs. KANWALPREET KAUR	September 21, 2000
JOGINDER SINGH Vs. SITA RAM	August 24, 2000
JOGINDER SINGH Vs. BALDEV SINGH	October 4, 2000
JOGINDER SINGH Vs. PUNJAB STATE	September 1, 2000
JOGINDER SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA	January 11, 2000
JOGINDER SINGH Vs. STATE OF PUNJAB	August 18, 2000
JOGINDER SINGH Vs. BANTA SINGH	February 4, 2000
JOGINDER SINGH Vs. STATE OF PUNJAB	December 19, 2000
JOGINDER SINGH Vs. THE STATE OF PUNJAB	November 30, 2000
JOINT COMMISSIONER OF INCOME TAX Vs. HARYANA CO OPERATIVE SUGAR MILLS LIMITED	November 15, 2000
JUNIOR ENGINEER Vs. SATYA NARAIN	May 12, 2000
K.P. SHARMA Vs. STATE OF HARYANA	September 6, 2000
KAITHAL CO-OPERATIVE SUGAR MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA	October 31, 2000
KAKA SINGH Vs. STATE OF PUNJAB	September 22, 2000
KAKA SINGH Vs. SINDER PAL SINGH	May 26, 2000
KAKA SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION	September 25, 2000
KALA ALIAS KRISHAN PAL Vs. STATE OF HARYANA	December 20, 2000
KALI CHARAN Vs. FARIDABAD CENTRAL CO-OP. BANK LTD.	August 31, 2000
KALI RAM Vs. STATE OF HARYANA	December 15, 2000
KALI RAM Vs. MANGAT RAM	December 12, 2000
KALIA ALIAS KALI RAM Vs. CHANNO DEVI	May 3, 2000
KALLA ALIAS KANHA Vs. STATE OF HARYANA	December 22, 2000
KAMAL BHATIA Vs. STATE OF PUNJAB	September 19, 2000
KAMAL KANT Vs. JAIN MANDIR PARATH NATH	November 3, 2000
KAMALJIT SINGH Vs. STATE OF PUNJAB	August 21, 2000
KAMALJIT SINGH Vs. STATE OF PUNJAB	June 5, 2000
KAMLA DEVI Vs. STATE OF HARYANA	August 29, 2000
KAMLA DEVI Vs. KHUSHI RAM	August 30, 2000
KAMLESH GOKHAR Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS	December 15, 2000
KANAIL SINGH Vs. STATE OF PUNJAB	April 19, 2000
KANTA DHIR (SMT.) Vs. STATE & ORS.	August 30, 2000
KANTI PARKASH Vs. STATE OF PUNJAB	August 4, 2000
KANWAL KISHORE JERATH Vs. STATE	October 10, 2000
KANWAR SINGH Vs. STATE OF HARYANA	December 8, 2000
KARAM KAUR Vs. DALIP SINGH	November 1, 2000
KARAM SINGH Vs. UNION OF INDIA	December 6, 2000
KARAM SINGH Vs. MOHINDER SINGH AND ORS.	November 7, 2000
KARAMBIR SINGH Vs. STATE OF HARYANA	July 18, 2000
KARAMJIT SINGH Vs. STATE OF PUNJAB	July 31, 2000
KARAMJIT SINGH Vs. NARINDER KAUR	May 31, 2000
KARAMVIR SINGH Vs. STATE OF PUNJAB	April 7, 2000
KARAN SINGH Vs. STATE OF HARYANA	May 25, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB	October 13, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB	August 11, 2000
KARNAIL SINGH Vs. GURDEV SINGH BALWANT SINGH	February 8, 2000
KARNAIL SINGH Vs. SOHAN	September 15, 2000
KARNAIL SINGH Vs. STATE OF PUNJAB	August 4, 2000
KARTAR CHAND Vs. SHANTI DEVI	January 11, 2000
KARTAR KAUR Vs. BALJIT SINGH	October 10, 2000
KARTAR SINGH Vs. STATE OF HARYANA	July 6, 2000
KARTAR SINGH Vs. STATE OF HARYANA	April 5, 2000
KARTAR SINGH Vs. PUNJAB STATE	March 8, 2000
KARTAR SINGH Vs. STATE OF HARYANA	May 26, 2000
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS	November 3, 2000
KASHMIR @ MOTU Vs. STATE OF HARYANA AND ANOTHER	January 15, 2000
KASHMIR SINGH Vs. STATE OF PUNJAB	December 13, 2000
KASHMIR SINGH Vs. TANA	July 11, 2000
KASHMIR SINGH Vs. STATE OF PUNJAB	January 21, 2000
KASHMIR SINGH AND OTHERS Vs. THE STATE OF PUNJAB	April 4, 2000
KASTURI DEVI Vs. HARBANT SINGH	July 6, 2000
KASTURI LAL KHURANA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	April 4, 2000
KEDAR NATH Vs. RATTAN CHAND	May 22, 2000
KEHAR SINGH Vs. CHIEF CANAL OFFICER	July 13, 2000
KEHRU Vs. MOHINDER SINGH	August 24, 2000
KELA DEVI Vs. STATE OF HARYANA	December 5, 2000
KESHWA NAND Vs. STATE OF PUNJAB	September 14, 2000
KEWAL KRISHAN Vs. STATE OF PUNJAB	March 24, 2000
KEWAL KRISHAN Vs. AMRIK SINGH	November 30, 2000
KEWAL SINGH Vs. KANTI PAL	March 23, 2000
KHARAITI LAL CHOPRA Vs. INDER MOHAN BHATIA	October 13, 2000
KHARAITI LAL CHOPRA Vs. INDER MOHAN BHATIA	January 13, 2000
KHAZAN SINGH CLERK Vs. STATE OF HARYANA AND OTHERS	November 28, 2000
KHAZANI Vs. RAM KISHAN	September 29, 2000
KHAZISRA Vs. JAGDISH	April 26, 2000
KHEM SINGH GILL Vs. UNION OF INDIA	June 9, 2000
KHEMA Vs. COMMISSIONER	September 1, 2000
KIDARA Vs. MANGE	December 7, 2000
KIMITI LAL JAIN Vs. STATE	May 19, 2000
Kimti Lal Jam Vs. State	June 22, 2000
KIRANJ CO OPERATIVE CREDIT AND SERVICE SOCIETY LIMITED Vs. STATE OF HARYANA	March 29, 2000
KIRPAL KAUR Vs. STATE OF PUNJAB	September 5, 2000
KIRPAL SINGH Vs. FINANCIAL COMMISSIONER	November 6, 2000
KIRPAL SINGH Vs. STATE OF PUNJAB	July 3, 2000
Kirpal Singh Dayal Singh Vs. State of Punjab	January 17, 2000
KISHAN Vs. THE STATE OF PUNJAB	July 4, 2000
KISHAN CHAND Vs. PARMESHARI DASS	January 24, 2000
KISHAN CHAND ARORA Vs. O.P. ARORA	October 6, 2000
KISHORI LAL Vs. JAGMAL	July 20, 2000
KISHORI LAL VED PARKASH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER	May 31, 2000
KISSAN BROTHERS FARIDKOT Vs. STATE OF PUNJAB	August 25, 2000
KISSAN TRADING COMPANY Vs. STATE OF HARYANA	December 4, 2000
KRISHAN Vs. STATE OF HARYANA	September 29, 2000
KRISHAN CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS	November 24, 2000
KRISHAN CHAND Vs. DAROPTI	February 11, 2000
KRISHAN ENGINEERING WORKS (REGD.) Vs. DURGA DASS	January 12, 2000
KRISHAN KUMAR GARG Vs. STATE OF HARYANA	November 8, 2000
KRISHAN LAL Vs. GRAM PANCHAYAT, HARI MAJRA AND ANOTHER	December 21, 2000
KRISHAN LAL KOCHAR Vs. STATE OF PUNJAB	August 9, 2000
KRISHAN SINGH AND ORS. Vs. HARYANA STATE THROUGH COLLECTOR	February 18, 2000
KRISHAN SINGH RANA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED CHANDIGARH	March 23, 2000
KRISHNA DEVI Vs. STATE OF HARYANA	March 15, 2000
KRISHNA MOHAN Vs. STATE OF HARYANA	October 9, 2000
KUBER COOPERATIVE HOUSE BUILDING SOCIETY LTD., NARWANA, DISTRICT JIND Vs. STATE OF HARYANA	March 20, 2000
KULBHUSHAN CHOPRA @ KULBHUSHAN JAIN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	March 17, 2000
KULBIR SINGH Vs. STATE	July 28, 2000
KULBIR SINGH Vs. STATE OF PUNJAB	September 25, 2000
KULDEEP SINGH Vs. STATE OF PUNJAB	November 6, 2000
KULDIP SINGH Vs. STATE OF HARYANA	May 23, 2000
KULDIP SINGH Vs. STATE OF HARYANA	July 6, 2000
KULDIP SINGH Vs. STATE OF HARYANA	October 20, 2000
KULDIP SINGH Vs. CHANDIGARH HOUSING BOARD	February 29, 2000
KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS	September 22, 2000
KULDIP SINGH AND MAJOR SINGH Vs. STATE OF PUNJAB	April 6, 2000
KULJIT SINGH SEHGAL Vs. GUPTA AGENCIES	December 5, 2000
KULWANT SINGH Vs. STATE OF PUNJAB	September 8, 2000
KULWANT SINGH ALIAS KANTA Vs. STATE OF PUNJAB	April 24, 2000
KULWINDER KAUR Vs. STATE OF PUNJAB	November 27, 2000
KULWINDER KAUR Vs. STATE OF HARYANA	January 14, 2000
KULWINDER KAUR Vs. STATE OF PUNJAB	November 29, 2000
KUMAR RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION	September 15, 2000
KUMUD DHARWAL Vs. STATE OF PUNJAB	October 10, 2000
KUNAL MONGA (MINOR) Vs. STATE OF PUNJAB	November 8, 2000
KUNDAN LAL Vs. PUNJAB STATE	February 23, 2000
KUNDAN LAL AHUJA Vs. UNION OF INDIA	July 24, 2000
KUPIL DEV AGGARWAL Vs. RAJNI	October 3, 2000
KUSHAL KUMAR Vs. STATE OF PUNJAB	October 18, 2000
KUSHAL SINGH Vs. UNION OF INDIA	October 13, 2000
KUSHLA WATI AND ANR. Vs. TEJA SINGH	December 15, 2000
L D KATARIA, IAS (RETD ) Vs. STATE OF HARYANA	May 3, 2000
LABHU RAM Vs. TRIBUNAL	July 13, 2000
Lachhman Vs. State of Haryana	March 16, 2000
LACHHMI DEVI Vs. GENERAL PUBLIC	May 10, 2000
LAJ DASS Vs. PARKASH MUNI, CHELA SWAMI SHANKRA NAND JI AND ORS.	February 1, 2000
LAKHBIR KAUR Vs. STATE OF PUNJAB	September 15, 2000
LAKHBIR SINGH Vs. STATE OF PUNJAB	October 17, 2000
LAKHDEV SINGH Vs. STATE OF PUNJAB	November 7, 2000
LAKHDEV SINGH Vs. STATE OF PUNJAB	July 11, 2000
LAKHI Vs. STATE OF HARYANA	April 18, 2000
LAKHI RAM Vs. THE STATE OF HARYANA	July 27, 2000
LAKHI RAM AND ORS. Vs. STATE OF HARYANA AND ANR.	January 17, 2000
LAKHWINDER SINGH Vs. STATE OF PUNJAB	August 21, 2000
LAKHWINDER SINGH Vs. STATE OF PUNJAB	November 3, 2000
LAL CHAND Vs. STATE OF HARYANA	June 12, 2000
LAL CHAND Vs. STATE OF HARYANA	May 16, 2000
LAL CHAND Vs. SUB DIVISIONAL OFFICER	August 4, 2000
LAL CHAND Vs. MOOL CHAND	September 21, 2000
LAL CHAND ARORA Vs. STATE OF HARYANA	November 14, 2000
LAL CHAND SINGLA Vs. STATE OF PUNJAB	November 15, 2000
LAL CHAND TIMBER MERCHANTS Vs. STATE OF HARYANA	August 17, 2000
LAL SINGH Vs. GURDIAL SINGH	February 28, 2000
LAL SINGH Vs. STATE OF PUNJAB	May 25, 2000
LALIT KUMAR Vs. STATE OF HARYANA	May 31, 2000
LALITA SHARMA (SMT.) Vs. UNION OF INDIA AND OTHERS	January 10, 2000
LAND CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS	November 9, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DERA SAMADH BABA SARV VIAPI	July 10, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. DERA SAMADH BABA SARV VIAPI AND ORS.	July 11, 2000
LINGAYAS JANKALYAN SHIKSHAN SANSTHA (REGD.), NEW DELHI Vs. STATE OF HARYANA	September 26, 2000
LT. COL. M.L. KOHLI Vs. UNION OF INDIA	May 12, 2000
LT. COL. M.L. KOHLI Vs. UNION OF INDIA	December 5, 2000
LT. COL. OTTAR SINGH (RETIRED) Vs. UNION OF INDIA	July 31, 2000
LT.COL. T.C. BHAKOO Vs. UNION OF INDIA	October 17, 2000
LUXMI DEVI Vs. STATE OF HARYANA	October 19, 2000
LUXMI DEVI Vs. DEPUTY COMMISSIONER	November 15, 2000
M S HARCHAND Vs. PREM NATH DHAWAN	January 11, 2000
M.L. GANDHI Vs. STATE	August 30, 2000
M.S. HARCHAND Vs. PREM NATH DHAWAN	January 11, 2000
M.S. RANA Vs. THE REGISTRAR, CO	January 24, 2000
M/S BALWANT BROTHERS PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR	December 4, 2000
M/S. ESCORTS MEDICAL CENTRE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	October 3, 2000
M/S. GOYAL TRADING CO. Vs. STATE OF PUNJAB	August 29, 2000
M/S. KRISHI TRACTORS, MALOUT Vs. M/S. PUNJAB TRACTORS LTD.	December 19, 2000
M/S. MISCRO GRAIN STEELS Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL	October 11, 2000
M/S. PARTAP PUBLICATIONS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH	November 22, 2000
M/S. S.J. KNITTING AND FINISHING MILLS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 29, 2000
M/S. SHADI RAM JAI BHAGWA Vs. STATE OF HARYANA	November 16, 2000
M/S. WHIRLPOOL OF INDIA LIMITED, FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD	November 22, 2000
MAAN SINGH Vs. REGISTRAR CO OPERATIVE SOCIETY	August 4, 2000
MADAN JASPAL Vs. STATE OF HARYANA	September 11, 2000
MADAN LAL Vs. CHANDRA MOHAN	August 8, 2000
MAGHAR SINGH Vs. STATE OF PUNJAB	June 1, 2000
MAGHAR SINGH Vs. STATE OF PUNJAB	July 25, 2000
MAHABIR SINGH Vs. STATE OF HARYANA	October 6, 2000
MAHABIR SINGH Vs. STATE OF HARYANA	September 1, 2000
MAHANT AVTAR SINGH Vs. JOGINDER SINGH	December 5, 2000
MAHANT RAM SARAN DASS Vs. SUB DIVISIONAL MAGISTRATE	January 17, 2000
MAHARSHI DAYANAND UNIVERSITY Vs. ASHOK MALIK	March 15, 2000
MAHARSHI DAYANAND UNIVERSITY Vs. VISHAL PARMAR	February 29, 2000
MAHAVIR Vs. STATE THROUGH GOVT. FOOD INSPECTOR	July 27, 2000
MAHENDER Vs. PHULLA	July 20, 2000
MAHENDER KUMAR Vs. INCOME TAX OFFICER	September 1, 2000
MAJOR SINGH Vs. STATE OF PUNJAB	October 4, 2000
MAKHAN SINGH Vs. STATE OF PUNJAB	January 21, 2000
MAKHAN SINGH Vs. STATE OF HARYANA	March 30, 2000
MAKHAN SINGH Vs. ACHHAR SINGH	February 23, 2000
MAKHAN SINGH Vs. KASHMIR SINGH AND ORS.	May 25, 2000
MAKKAR COTTON MILLS Vs. HARMANDER SINGH	October 18, 2000
MALKHANI Vs. COMMISSIONER	November 20, 2000
MALKIAT CHAND Vs. APPELLATE AUTHORITY	November 15, 2000
MALKIAT SINGH Vs. STATE OF PUNJAB	August 24, 2000
MALKIAT SINGH Vs. TEJ KAUR	May 24, 2000
MALKIAT SINGH Vs. STATE OF HARYANA	May 9, 2000
Malkiat Singh Vs. State of Punjab	May 1, 2000
MALUK SINGH Vs. NAND SINGH	January 31, 2000
MAM CHAND Vs. SAHIB DEVI	March 23, 2000
MAM CHAND ROLLER FLOUR MILLS PRIVATE LIMITED Vs. CHIEF ADMINISTRATOR HARYANA STATE AGRICULTURAL MARKETING BOARD	March 28, 2000
MAM DEEN Vs. STATE OF HARYANA	August 21, 2000
MAMAN CHAND GUPTA Vs. LAKHPAT RAI	February 22, 2000
MAMAN SINGH Vs. STATE OF HARYANA	June 13, 2000
MAN MOHAN Vs. RAMESH KUMAR	March 8, 2000
MAN SINGH Vs. FINANCIAL COMMISSIONER	July 20, 2000
MAN SINGH Vs. THE AMBALA CENTRAL CO-OPERATIVE BANK LTD.	August 28, 2000
MANDEEP KANG Vs. PUNJAB UNIVERSITY	January 14, 2000
MANDEEP SINGH Vs. STATE OF PUNJAB AND ORS.	November 23, 2000
MANDER SINGH Vs. MANGAL SINGH	August 28, 2000
MANDHIR SINGH Vs. PARVEEN BALA	September 25, 2000
MANGAL SINGH Vs. STATE OF PUNJAB	February 23, 2000
MANGAT RAM, SARPANCH Vs. STATE OF HARYANA	January 19, 2000
MANGE RAM Vs. INSPECTOR CIA STAFF	September 27, 2000
MANGTU RAM Vs. STATE OF HARYANA	August 29, 2000
MANI RAM Vs. UMRAO SINGH	October 20, 2000
MANJIT INDIRA Vs. STATE OF U.T.	December 21, 2000
MANJIT KAUR Vs. PUNJAB STATE	April 7, 2000
MANJIT SINGH Vs. STATE OF PUNJAB	December 21, 2000
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	November 29, 2000
MANJIT SINGH Vs. ATMA SINGH AND SONS	October 13, 2000
MANJIT SINGH Vs. STATE OF HARYANA	November 22, 2000
MANJOT SANDHU @ MANJOR BAINS Vs. THE STATE OF PUNJAB AND OTHERS	March 14, 2000
MANJU DHAWAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	May 30, 2000
MANJU RANI Vs. STATE OF PUNJAB	August 26, 2000
MANJUSHA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK	December 6, 2000
MANMOHAN SINGH Vs. STATE OF PUNJAB	December 11, 2000
MANMOHAN SINGH Vs. FINANCIAL COMMISSIONER	August 9, 2000
MANMOHAN SINGH WALIA Vs. C.B.I. CHANDIGARH	January 17, 2000
MANOHAR Vs. FINANCIAL COMMISSIONER	July 19, 2000
MANOHAR LAL Vs. HARYANA STATE	July 6, 2000
MANOHAR LAL Vs. STATE OF HARYANA	November 10, 2000
MANOHAR LAL Vs. CHANDIGARH ADMINISTRATION	November 22, 2000
MANOHAR LAL SIKRI Vs. THE PUNJAB NATIONAL BANK	July 19, 2000
MANSHA SINGH Vs. STATE OF PUNJAB	September 6, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. NATHU RAM OM PARKASH	July 14, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. FIRM M/S SOHAN LAL DES RAJ	July 14, 2000
MARKET COMMITTEE, RAMPURA PHUL Vs. HANS RAJ ROMESH KUMAR	July 14, 2000
MARU RAM AND ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND ORS.	May 23, 2000
MARUTI UDYOG EMPLOYEES UNION (REGD.) Vs. STATE OF HARYANA	December 15, 2000
MASJID PATTI Vs. LATIF AHMED	February 9, 2000
MASSA SINGH Vs. STATE OF PUNJAB	April 5, 2000
MATROO Vs. STATE OF HARYANA	May 16, 2000
MAYA DEVI Vs. UNION TERRITORY	August 5, 2000
MAYA RANI APPLICANT Vs. JAI GOPAL	April 6, 2000
MAYOR AND COMPANY Vs. COMMISSIONER OF INCOME TAX	December 18, 2000
Meenakshi Gupta Vs. Sushma Kedia	April 28, 2000
MEHAR CHAND (DEAD) THROUGH LRS Vs. UNION OF INDIA	December 20, 2000
MEHAR SINGH Vs. PRESIDING OFFICER, INDUSTIRAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT	November 27, 2000
MEHENDRA ROAD LINES Vs. FOOD CORPORATION OF INDIA	February 1, 2000
MEHTAB SINGH @ MEHTABA Vs. STATE OF PUNJAB	January 17, 2000
MEWA SINGH Vs. BALDEV KRISHAN	August 8, 2000
MEWA SINGH Vs. STATE OF PUNJAB	May 2, 2000
MEWA SINGH Vs. STATE OF PUNJAB	January 10, 2000
MEWA SINGH Vs. STATE OF PUNJAB	October 19, 2000
MILAKH RAJ KAUR Vs. STATE OF PUNJAB	October 12, 2000
MISS CHITRA Vs. STATE OF PUNJAB	July 25, 2000
MM DYEING & FINISHING MILLS (P) LTD. Vs. UNION OF INDIA & ANR.	October 11, 2000
MOGUL INDIA Vs. INDIAN RAILWAY CONSTRUCTION COMPANY LTD	May 9, 2000
MOHAMMED TAYYAIB Vs. STATE OF HARYANA AND OTHERS	November 13, 2000
MOHAN KRISHAN NAGPAL ALIAS MOHAN LAL NAGPA Vs. STATE OF PUNJAB	January 10, 2000
MOHAN LAL Vs. GAJE SINGH	June 2, 2000
MOHAN LAL Vs. ARYA SAMAJ SEWA SADAN	November 30, 2000
MOHAN LAL EX-HAVILDAR Vs. THE UNION OF INDIA	November 3, 2000
MOHAN SINGH Vs. KULWINDER SINGH	November 17, 2000
MOHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 11, 2000
MOHAR SINGH AND OTHERS Vs. STATE OF HARYANA	March 9, 2000
MOHD ISRIAL Vs. STATE OF HARYANA	December 15, 2000
MOHD. FAQRUDDIN Vs. STATE OF U.T. CHANDIGARH	July 11, 2000
MOHINDER KAUR Vs. KUNDAN SINGH	November 16, 2000
MOHINDER PAL Vs. HARI DASS	May 25, 2000
MOHINDER PAL AND COMPANY Vs. BHARAT BHUSHAN JAI NARAIN	February 29, 2000
MOHINDER PAUL Vs. STATE OF PUNJAB AND ANOTHER	September 27, 2000
MOHINDER PAUL Vs. SECRETARY, HEALTH DEPTT. PUNJAB GOVT., CHANDIGARH	August 10, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB	July 25, 2000
MOHINDER SINGH Vs. STATE OF HARYANA	December 22, 2000
MOHINDER SINGH Vs. SOHAN SINGH	September 29, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB	May 1, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB	November 3, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB	May 31, 2000
MOHINDER SINGH Vs. STATE OF HARYANA	December 21, 2000
MOHINDER SINGH Vs. STATE OF PUNJAB	November 23, 2000
MOHINDER SINGH Vs. BALJIT SINGH	September 4, 2000
MOHINDER SINGH Vs. KULWANT SINGH	January 20, 2000
MOHINDER SINGH Vs. LACHHMAN SINGH	May 15, 2000
MOHINDER SINGH Vs. BHAJAN KAUR	August 28, 2000
MOHINDER SINGH Vs. GULJIT SINGH	February 18, 2000
MOHINDER SINGH Vs. BANK OF INDIA	March 2, 2000
Mohinder Singh Vs. State of Punjab	February 15, 2000
MOHINDER SINGH Vs. PRESIDING OFICER LABOUR COURT AMIRTSAR	October 13, 2000
MOHINDERJEET KAUR Vs. STATE OF HARYANA	September 25, 2000
MOHINI CHITKARA Vs. THE CHIEF SECRETARY OF GOVT. HARYANA, CHANDIGARH	May 16, 2000
MOHIT KUMAR ALIAS BILLA Vs. STATE OF HARYANA	January 11, 2000
MONIKA Vs. MADHU JAIN	November 13, 2000
MONTU Vs. STATE OF HARYANA	February 15, 2000
MOOL CHAND Vs. RAM GIR	July 8, 2000
MOTI RAM Vs. STATE OF PUNJAB	September 15, 2000
MR. SADHU SINGH AND ORS. Vs. GURDEV KAUR AND ORS.	February 1, 2000
MS. ARCHNA Vs. STATE OF HARYANA	July 7, 2000
MS. GAGANJYOT MANN Vs. STATE OF PUNJAB	August 26, 2000
MS. SUKHWINDER KAUR Vs. PANJAB UNIVERSITY	December 22, 2000
MUKAND LAL Vs. STATE OF PUNJAB	June 9, 2000
MUKAND LAL Vs. LABOUR COURT PUNJAB	November 2, 2000
MUKAND LAL Vs. STATE OF PUNJAB	September 6, 2000
MUKAND SINGH Vs. SUPERINTENDING CANAL OFFICER	July 26, 2000
MUKHTIAR SINGH Vs. TARA SINGH	July 25, 2000
MUKHTIAR SINGH Vs. STATE OF PUNJAB	September 22, 2000
MUKHTIAR SINGH Vs. STATE OF PUNJAB	October 3, 2000
MUKHTIAR SINGH Vs. REGISTER CO OPERATIVE SOCIETIES PUNJAB	September 13, 2000
MUKHTIARA AND ORS. Vs. DHARAM SINGH AND ORS.	March 1, 2000
MULAKH RAJ Vs. STATE OF HARYANA	August 24, 2000
MULTAN SINGH Vs. STATE OF HARYANA	March 16, 2000
MUNI LAL Vs. LEKH RAJ	March 24, 2000
MUNICIPAL COMMITTEE Vs. BHOJIA CEMENT SERVICES PVT. LTD. AND ORS.	February 4, 2000
MUNICIPAL COMMITTEE, SAMANA Vs. ADARSH INDUSTRIES	August 7, 2000
MUNICIPAL CORPN Vs. JAGDAMBA DUTT	April 19, 2000
MUNICIPAL CORPORATION Vs. SMT. MOTIA DEVI WIDOW OF LATE SH. K.L. GULATI AND ORS.	May 31, 2000
MUNICIPAL CORPORATION, LUDHIANA Vs. SURINDER KUMAR AND ANR.	July 14, 2000
MUNICIPAL COUNCIL, GURGAON Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON	September 14, 2000
MUNISH KUMAR Vs. THE STATE OF PUNJAB	April 4, 2000
MUNNA ALIAS AKHTAR AND ANR. Vs. STATE OF HARYANA	December 6, 2000
MUNSHI RAM Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD	November 20, 2000
MUNSHI RAM Vs. STATE OF HARYANA	August 4, 2000
MURTI DEVI Vs. SURESH KUMAR	November 28, 2000
N.F.L. EMPLOYEES (P) COOPERATIVE CONSUMER STORE Vs. ADDITIONAL REGISTRAR (CREDIT) COOPERATIVE SOCIETIES PUNJAB	September 11, 2000
N.F.L. EMPLOYEES (PRY) CONSUMERS COOP. STORE LTD. Vs. INDUSTRIAL TRIBUNAL, PUNJAB	September 19, 2000
N.K. JAIN Vs. C.B.I. THROUGH SUPERINTENDENT OF POLICE	September 29, 2000
N.K. JAIN Vs. C.B.I.	October 5, 2000
N.R. GARG Vs. STATE OF PUNJAB	December 19, 2000
NACHHATAR SINGH Vs. UNION OF INDIA AND ANOTHER	September 1, 2000
NAFES AHMED SIDDIQUI Vs. STATE OF HARYANA	October 20, 2000
NAGESH JOSHI Vs. KANDHARI BEVERAGES PVT. LTD.	January 11, 2000
NAHAR SINGH Vs. KAKA SINGH	May 15, 2000
NAHAR SINGH Vs. GRAM PANCHAYAT	March 2, 2000
NAHAR SINGH Vs. STATE OF PUNJAB	June 2, 2000
NAHAR SINGH Vs. HARYANA STATE	November 29, 2000
NAIK GURMUKH SINGH Vs. UNION OF INDIA	October 17, 2000
NAIN DEV Vs. BALWINDER SINGH	October 5, 2000
NANAK CNAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.	May 15, 2000
NAND KISHORE Vs. STATE OF HARYANA	April 18, 2000
NAND KISHORE Vs. STATE OF HARYANA	October 31, 2000
NAND LAL Vs. BHIM SEN	March 28, 2000
NAND RANI, PRINCIPAL, GOVT. SR. SEC. SCHOOL Vs. THE STATE OF PUNJAB AND ORS.	March 16, 2000
NAND SINGH Vs. UNION OF INDIA	July 17, 2000
NAND SINGH Vs. SHANKAR DASS	May 26, 2000
NANDA Vs. RAM DHAN	August 29, 2000
NARAIN DASS Vs. JAI KISHAN	July 20, 2000
NARANG SINGH Vs. STATE OF PUNJAB	February 22, 2000
NARANJAN SINGH Vs. R.P. GULATI & CO.	May 4, 2000
NARESH BATRA Vs. STATE	December 5, 2000
NARESH DEPARTMENTAL STORE Vs. CHANDIGARH ADMINISTRATION	September 29, 2000
NARESH KUMAR Vs. SURINDER SINGH	September 7, 2000
NARESH KUMAR AND COMPANY Vs. UNION OF INDIA	February 22, 2000
NARINDER KAUR Vs. VARJINDER SINGH	November 1, 2000
NARINDER PAL SINGH BINDRA Vs. HARMINDER KAUR DHINDSA	July 4, 2000
NARINDERPAL KAUR Vs. PUNJABI UNIVERSITY	December 12, 2000
NARSI RAM Vs. BIMLA AND ANOTHER	March 14, 2000
NASA AGRO INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ORS.	May 9, 2000
NATHI RAM Vs. PURAN CHAND	October 20, 2000
NATHU RAM Vs. NARINDERJIT SINGH	September 21, 2000
NATIONAL HORTICULTURE BOARD Vs. UNION OF INDIA	October 9, 2000
NATIONAL INSURANCE CO LTD Vs. MURTI DEVI	November 28, 2000
NATIONAL INSURANCE CO LTD Vs. SURJEET KAUR	December 19, 2000
NATIONAL INSURANCE CO. Vs. RANI	December 5, 2000
NATIONAL INSURANCE CO. LTD. Vs. MURTI DEVI	November 20, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BALBIR KAUR	March 27, 2000
NAUHAR CHAND Vs. NEELAM RANI	August 21, 2000
NAURATA Vs. STATE OF PUNJAB	March 28, 2000
NAV BHARAT RICE AND GENERAL MILLS Vs. STATE OF HARYANA	August 8, 2000
NAVJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES	April 12, 2000
NAVJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES	December 4, 2000
NAWAB Vs. STATE OF PUNJAB	October 5, 2000
NAZAR SINGH Vs. DHANNA SINGH	July 11, 2000
NEELAM BALA Vs. STATE OF HARYANA	February 3, 2000
NEELAM MAAN Vs. CHARANJEET SINGH MAAN	November 22, 2000
NEETU KAD Vs. STATE OF PUNJAB	September 13, 2000
NEKI RAM Vs. STATE OF HARYANA	November 6, 2000
NETAR PRAKASH KASHYAP Vs. DIRECTOR LOCAL BODIES, HARYANA	August 9, 2000
NEW DELUXE SAREE HOUSE Vs. PUNJAB AND SIND BANK	November 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. RANI	December 5, 2000
NEW INDIA ASSURANCE CO LTD Vs. VIDYA DEVI	November 23, 2000
NEW INDIA ASSURANCE CO LTD Vs. PARTAP SINGH	November 27, 2000
NEW INDIA ASSURANCE CO LTD Vs. MALIK KAUR	November 13, 2000
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KAUR	October 10, 2000
NICE SPINNERS PVT LTD Vs. STATE OF HARYANA	August 21, 2000
NICKS INDIA TOOLS Vs. LABOUR COURT	September 14, 2000
NIHAL SINGH AND Vs. STATE OF PUNJAB	May 9, 2000
NIKHIL SHARMA Vs. A.N. BHARDWAJ	October 11, 2000
NIKKA SINGH Vs. JANG SINGH	March 13, 2000
NIKKA SINGH Vs. MARKFED PUNJAB	November 16, 2000
NIRANJAN SINGH Vs. RAM NATH	November 30, 2000
NIRANJANA SINGH Vs. STATE OF PUNJAB AND ANOTHER	October 31, 2000
NIRBHAYA SINGH Vs. WARYAM SINGH	September 15, 2000
NIRMAL DUA Vs. BALDEV SINGH	March 30, 2000
NIRMAL SINGH Vs. STATE OF PUNJAB	February 10, 2000
NIRMAL SINGH Vs. UNION OF INDIA	December 22, 2000
NIRMAL SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.	September 18, 2000
NIRMAL SINGH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES PATIALA	December 12, 2000
NIRMAL SINGH Vs. LUDHIANA IMPROVEMENT TRUST	May 31, 2000
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS	July 14, 2000
NIRVANA COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. UNION TERRITORY OF CHANDIGARH	September 7, 2000
NISHA Vs. STATE OF PUNJAB	January 20, 2000
NITTIN KUMAR Vs. STATE OF HARYANA	January 13, 2000
NORTHERN MINERALS LIMITED Vs. STATE OF PUNJAB	August 25, 2000
NUCHEM LTD. Vs. C.S. MODI & CO. (P.) LTD.	August 17, 2000
O P KATYAL Vs. STATE OF PUNJAB	March 7, 2000
OFFICIAL LIQUIDATOR Vs. JINDAL ICE FACTORY	July 13, 2000
OM AGGARWAL Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	July 21, 2000
OM BAHADUR Vs. SMT. MAHARANI	March 2, 2000
OM PARKASH Vs. HARYANA STATE THROUGH COLLECTOR	October 11, 2000
OM PARKASH Vs. RAM PARKASH	April 27, 2000
OM PARKASH Vs. STATE OF PUNJAB	April 20, 2000
OM PARKASH Vs. FIRM DAYA RAM TEK CHAND	July 27, 2000
OM PARKASH Vs. STATE OF PUNJAB	November 9, 2000
OM PARKASH Vs. STATE OF HARYANA	August 16, 2000
OM PARKASH Vs. STATE OF HARYANA	February 18, 2000
OM PARKASH Vs. GURU NANAK RICE MILLS	February 4, 2000
OM PARKASH SHARMA Vs. STATE OF HARYANA	July 31, 2000
OM PARTAP Vs. CHUHRIA RAM	February 8, 2000
OM PRAKESH MANN Vs. STATE OF HARYANA	October 12, 2000
OM SINGH Vs. STATE OF HARYANA	April 26, 2000
OMKAR SINGH Vs. NIRMAL	May 18, 2000
ONKAR Vs. SUGAN CHAND	February 8, 2000
ONKAR NATH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	November 14, 2000
OPINDER PAL SINGH Vs. ADVISER TO THE ADMINISTRATOR UNION TERRITORY	December 6, 2000
ORIENTAL BANK OF COMMERCE Vs. SIRSA INDUSTRIES PVT. LTD.	July 11, 2000
ORIENTAL INSURANCE CO LTD Vs. GARY MICHAEL POWELL	August 29, 2000
ORIENTAL INSURANCE CO LTD Vs. NARINDER KAUR	June 1, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KAUR AND ORS.	August 17, 2000
OSWAL FATS AND OILS Vs. STATE OF PUNJAB	December 15, 2000
OXFORD SENIOR SECONDARY SCHOOL Vs. M.B. RANA	July 20, 2000
P C S D HIGH SCHOOL Vs. SATBIR SINGH	August 24, 2000
P R T C PATIALA Vs. DHANI RAM	November 7, 2000
P. VASU BABU & ANR. Vs. STATE OF HARYANA	November 8, 2000
P. VASU BABU AND ANOTHER Vs. STATE OF HARYANA	November 9, 2000
P.C. BAHAL Vs. GURMAIL SINGH	May 30, 2000
P.D. Nagpal Vs. State of Haryana	July 14, 2000
P.M.D. ENTERPRISES Vs. DOABA CO-OPERATIVE MILK PRODUCERS UNION LTD.	July 10, 2000
P.N. VERMA Vs. THE CHAIRMAN, FCI AND ORS.	July 10, 2000
P.R.T.C., PATIALA Vs. JAGAN NATH	November 20, 2000
PADMA WADHAWAN Vs. STATE OF HARYANA	September 14, 2000
PAKHAR RAM Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA	May 16, 2000
PAL SINGH Vs. STATE OF PUNJAB	October 5, 2000
PALA SINGH Vs. STATE OF HARYANA	May 3, 2000
PALE RAM Vs. STATE OF HARYANA AND OTHERS	November 15, 2000
PALVINDER SINGH Vs. STATE OF HARYANA	September 25, 2000
PALWINDER SINGH Vs. STATE OF PUNJAB	January 20, 2000
PALWINDER SINGH Vs. UNION OF INDIA	May 9, 2000
PALWINDER SINGH Vs. UNION OF INDIA	September 5, 2000
PALWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB	November 23, 2000
PANNI Vs. LACHHMAN	April 17, 2000
PAPPU RICE MILLS JAITU Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD	May 31, 2000
PARAMJEET KAUR ALIAS SEEMA Vs. STATE OF HARYANA	August 1, 2000
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ORS.	August 30, 2000
PARAMJIT KUMAR @ MANGLA AND OTHERS Vs. STATE OF PUNJAB	February 11, 2000
PARAMJIT SINGH Vs. STATE OF U T CHANDIGARH	March 24, 2000
PARAMJIT SINGH Vs. STATE OF HARYANA	May 31, 2000
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER	December 14, 2000
PARAMJIT SINGH Vs. JASWINDER KAUR	May 22, 2000
PARAMJIT SINGH Vs. UNION TERRITORY CHANDIGARH	February 17, 2000
PARAMJIT SINGH @ PAMMI Vs. STATE OF PUNJAB	August 29, 2000
PARAS RICE MILLS Vs. COMMISSIONER OF INCOME TAX	October 31, 2000
PARBHU DAYAL AND OTHERS Vs. STATE OF HARYANA	November 22, 2000
PARDUMAN SINGH Vs. STATE OF HARYANA	July 13, 2000
PARGAN SINGH Vs. UNION OF INDIA	July 17, 2000
PARGAT SINGH Vs. NACHHATTAR SINGH	August 21, 2000
PARKASH KAUR Vs. AVTAR SINGH	June 1, 2000
PARKASH KAUR Vs. GURBACHAN KAUR	August 30, 2000
PARMINDER KAUR Vs. AJIT KAUR	August 10, 2000
PARMINDER KAUR (MINOR) Vs. PUNJAB SCHOOL EDUCATION BOARD	September 7, 2000
PARMINDER SINGH SANDHU Vs. STATE OF PUNJAB	November 2, 2000
PARMVEER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH	August 17, 2000
PARSHANT Vs. STATE OF HARYANA AND OTHERS	April 5, 2000
PARTAP PUBLICATIONS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH	November 22, 2000
PARTAP SINGH Vs. STATE OF PUNJAB	May 2, 2000
PARVEEN KUMAR Vs. STATE OF PUNJAB	November 27, 2000
PATHANKOT HINDU URBAN COOPEERATIVE BANK LTD Vs. PANKAJ GUPTA	September 27, 2000
PAWAN KUMAR Vs. DIRECTOR GENERAL PRISONS	August 8, 2000
PAWAN KUMAR Vs. GOPAL DASS	February 22, 2000
PAWAN KUMAR Vs. LAND ACQUISITION COLLECTOR	May 25, 2000
PAWAN KUMAR Vs. STATE OF HARYANA	November 1, 2000
PEPSU ROAD TRANSPORT CORPORATION Vs. SHAVINDER SINGH	January 31, 2000
PEPSU ROAD TRANSPORT CORPORATION Vs. HARI RAM	May 16, 2000
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. PRESIDING OFFICER LABOUR COURT PATIALA	August 1, 2000
PERFECT PEN PVT LTD Vs. STATE OF HARYANA	August 26, 2000
PHUL KUMAR Vs. STATE OF PUNJAB	February 15, 2000
PIARA SINGH Vs. VIDHYA WATI	July 12, 2000
PIARA SINGH Vs. KHANNA PRIMARY CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD	February 8, 2000
PIARA SINGH Vs. STATE OF PUNJAB	December 18, 2000
PIARA SINGH Vs. STATE OF PUNJAB	November 8, 2000
PIARA SINGH Vs. BHUPINDER KAUR	March 2, 2000
PIRTHIPAL SINGH Vs. GURDEV SINGH	August 7, 2000
PLASTIC AND CHEMICALS CO Vs. STATE OF PUNJAB	May 22, 2000
POHU RAM Vs. LAND ACQUISITION COLLECTOR	September 15, 2000
POOJA CHUGH Vs. GURU NANAK DEV UNIVERSITY	December 8, 2000
POOJA KHANNA Vs. PANJAB UNIVERSITY	October 9, 2000
POONAM HEJRA CHELA SHABNAM AND ANOTHER Vs. STATE OF HARYANA	March 28, 2000
PR ZILA PARISHAD Vs. P O INDL TRIB CUM LAB COURT	November 7, 2000
PRADEEP KUMAR Vs. STATE OF HARYANA	March 29, 2000
PREET KANWAL SINGH Vs. STATE OF PUNJAB	February 10, 2000
PREM CHAND Vs. RAJ ROOP	November 21, 2000
PREM CHAND Vs. PUNJAB NATIONAL BANK AND ORS.	May 25, 2000
PREM KUMARI Vs. OM PARKASH	July 13, 2000
PREM LATA Vs. BHUPINDER SINGH	September 19, 2000
PREM NATH SON OF RAM RAKHA, R/O I LINK NAGAR, LADOWALI Vs. JAGAT SINGH	November 9, 2000
PREM SARDANA Vs. SAVITRI DEVI	May 18, 2000
PREM SINGH Vs. SOHAN LAL	April 18, 2000
PREM SINGH Vs. SURJIT SINGH	July 6, 2000
PREM SINGH Vs. STATE OF HARYANA	October 12, 2000
PREM SINGH AND OTHERS Vs. STATE OF PUNJAB	August 8, 2000
PREM SWAROOP GAUR Vs. STATE OF HARYANA	October 3, 2000
PREMWATI Vs. PUNJAB AND SIND BANK	November 15, 2000
PRITAM CHAND Vs. MANGA RAM	July 11, 2000
PRITAM DASS Vs. AJAIB SINGH	May 16, 2000
PRITAM DASS Vs. STATE OF PUNJAB	August 16, 2000
PRITAM KAUR AND ORS. Vs. SURJIT SINGH AND ORS.	December 22, 2000
PRITAM SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION	July 4, 2000
PRITAM SINGH Vs. STATE OF PUNJAB AND ANOTHER	March 30, 2000
PRITHVI NATH PARASHAR Vs. STATE OF PUNJAB AND ANOTHER	May 9, 2000
PRITPAL SINGH Vs. THE STATE OF PUNJAB	January 11, 2000
PRITPAL SINGH Vs. AMAR KAUR	July 26, 2000
PRIYAL Vs. PRADEEP KUMAR KAMBOJ	January 12, 2000
PROVIDENT FUND INSPECTOR, CHANDIGARH Vs. I.D. MEHTA	November 17, 2000
PUMMEL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA	November 17, 2000
PUNAM CHAND Vs. KAILASH CHAND AND ORS.	February 8, 2000
PUNEET SHARMA Vs. STATE OF HARYANA	November 22, 2000
PUNJAB AND SIND BANK Vs. SHANKAR DASS SUD AND CO.	January 24, 2000
PUNJAB CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA	July 13, 2000
PUNJAB HOUSING DEVELOPMENT BOARD Vs. ASHOK KUMAR	November 3, 2000
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD Vs. MANJIT KAUR	October 18, 2000
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION Vs. JAI SHANKAR TRANSPORT CO.	August 2, 2000
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH	September 28, 2000
PUNJAB MARKFED FIED EMPLOYEES UNION Vs. STATE OF PUNJAB	August 11, 2000
PUNJAB NATIONAL BANK Vs. SISHU	August 29, 2000
PUNJAB NATIONAL BANK Vs. ANAND KUMAR	March 28, 2000
PUNJAB NATIONAL BANK Vs. LAKHMI CHAND SUNDER DASS	July 31, 2000
PUNJAB NATIONAL BANK Vs. SHAMSHER SINGH	May 11, 2000
PUNJAB NATIONAL BANK Vs. GURWANT SINGH	August 14, 2000
PUNJAB SCHOOL EDUCATION BOARD Vs. AMARJIT SINGH	January 24, 2000
PUNJAB STATE Vs. NARAIN SINGH	November 27, 2000
PUNJAB STATE Vs. DHARAM PAL SETH	February 10, 2000
PUNJAB STATE Vs. SURINDER KAUR	May 1, 2000
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. BHAGIRATH LAL	September 27, 2000
PUNJAB STATE AND ANOTHER Vs. RATTAN SINGH S/O TEJA SINGH	July 7, 2000
PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION Vs. RAGHU NATH	August 10, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. HARMAIL SINGH	September 7, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. SHIV KUMAR	October 11, 2000
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR	October 10, 2000
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. SHIV RICE AND GENERAL MILLS BARETA	July 11, 2000
PUNJAB STATE CO OPERATIVE SUPPLY and MARKETING FEDERATION LTD Vs. MOHINDER SINGH CHEEMA	March 24, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. KEWAL SINGH	November 20, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. GURCHARAN SINGH	July 28, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. BIMAL KUMAR	July 20, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. JOGINDER SINGH	February 7, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. UNION GOVERNMENT OF INDIA	August 16, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. KULDEEP SINGH	March 24, 2000
PUNJAB STATE ELECTRICITY BOARD Vs. AMARJIT SINGH	February 17, 2000
PUNJAB STATE ELECTRICITY BOARD THROUGH SR. XEN, TLSC DIV. Vs. PRESIDING OFFICER	October 10, 2000
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. BATHINDA CHEMICALS LIMITED	August 3, 2000
PUNJAB STATE HUMAN RIGHTS Vs. UNION TERRITORY OF CHANDIGARH	July 12, 2000
PUNJAB STATE HUMAN RIGHTS Vs. UNION TERRITORY OF CHANDIGARH	December 7, 2000
PUNJAB STATE WARE HOUSING CORPORATION Vs. MUNICIPAL COUNCIL	October 4, 2000
PUNJAB TOURISM CORPORATION LTD. Vs. PARKASH CHAND GOYAL	July 12, 2000
PUNJAB TRACTORS LTD. Vs. PUNJAB AND SIND BANK	May 10, 2000
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA	September 13, 2000
PURAN SINGH Vs. SURAT SINGH	August 21, 2000
PURAN SINGH Vs. REGISTRAR GENERAL PUNJAB AND HARYANA HIGH COURT	October 18, 2000
PURAN SINGH JASSI Vs. STATE OF PUNJAB	August 9, 2000
PUSHPINDER KUMAR PATHAK Vs. STATE OF PUNJAB	November 9, 2000
PUSHPLATA JHUNJHUNWALA Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY	September 11, 2000
R A GOEL Vs. UNION OF INDIA	July 5, 2000
R K MITTAL WOOLLEN MILLS Vs. STATE OF HARYANA	February 9, 2000
R K THUKRAL Vs. STATE OF PUNJAB	October 9, 2000
R P KHARDA Vs. HARYANA POWER GENERATION COMPANY LIMITED	January 18, 2000
R.K.S. BUILDERS Vs. BHUPINDER KUMAR	December 14, 2000
R.N. GUPTA TECHNICAL EDUCATION SOCIETY, GURGAON Vs. STATE OF HARYANA	August 4, 2000
RACHHPAL SINGH Vs. HARKET SINGH	September 22, 2000
RACHHPAL SINGH Vs. STATE OF PUNJAB	March 24, 2000
RACHHPAL SINGH Vs. BHAGAT RAM	December 13, 2000
RACHNA STEEL CORPORATION Vs. THE STATE OF PUNJAB AND ANR.	April 27, 2000
RACHPAL SINGH Vs. STATE OF PUNJAB & OTHERS	November 7, 2000
RADHA KISHAN Vs. ELECTION TRIBUNAL CUM SUB JUDGE HISSAR	January 17, 2000
RADHEY SHAM Vs. SMT. SANTOSH RANI AND ANR.	February 10, 2000
RAGHBIR CHAND BATTA Vs. SMT. SONA @ GUJJARI AND ORS.	July 21, 2000
RAGHBIR SINGH Vs. PUNJAB STATE	January 20, 2000
RAGHBIR SINGH Vs. STATE OF HARYANA	November 16, 2000
RAGHBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	August 24, 2000
RAGHU NATH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA	December 7, 2000
RAGHUBIR Vs. KESHO RAM	February 9, 2000
RAHAM DEEN Vs. STATE OF HARYANA	March 16, 2000
RAHUL GUPTA Vs. STATE OF HARYANA	August 30, 2000
RAI SINGH Vs. STATE OF HARYANA	November 7, 2000
RAJ JAIN HOSIERY FACTORY Vs. NAND LAL	March 23, 2000
RAJ KESHAP Vs. MAYA RAM	January 10, 2000
RAJ KUMAR Vs. STATE OF PUNJAB	February 8, 2000
RAJ KUMAR Vs. STATE OF PUNJAB	October 18, 2000
RAJ KUMAR Vs. STATE OF PUNJAB	May 5, 2000
RAJ KUMAR Vs. STATE OF HARYANA	May 31, 2000
RAJ KUMAR Vs. STATE OF HARYANA	December 15, 2000
RAJ KUMAR SHARMA Vs. RATTAN DEVI	March 2, 2000
RAJ KUMARI ALIAS RAJINDER KAUR Vs. JASVIR SINGH ALIAS BITTU	November 22, 2000
RAJ PAL Vs. STATE OF HARYANA	March 27, 2000
RAJ PAL SINGH Vs. STATE OF HARYANA	April 26, 2000
RAJ PAL SINGH Vs. STATE OF HARYANA	November 9, 2000
RAJ RANI Vs. STATE OF PUNJAB	July 31, 2000
RAJ RANI Vs. RAKESH KUMAR GOYAL	November 2, 2000
RAJ RANI Vs. ADDITIONAL CIVIL JUDGE	August 2, 2000
RAJA MECHANICAL WORKS Vs. M K MARANI INCOME TAX OFFICER	July 6, 2000
RAJA RAM ALIAS RAJENDER Vs. TEHSILDAR-CUM-ASSISTANT COLLECTOR	August 1, 2000
RAJA RAM CORN PRODUCTS (PUNJAB) LTD Vs. COMPANY LAW BOARD	February 21, 2000
RAJBIR SINGH Vs. TEJ PAL	July 5, 2000
RAJBIR SINGH AND OTHERS Vs. STATE OF HARYANA	February 8, 2000
RAJENDER KUMAR SAINI Vs. MUNICIPAL COMMITTEE	October 31, 2000
RAJESH Vs. STATE OF HARYANA	February 14, 2000
RAJESH KUMAR Vs. STATE OF HARYANA	December 4, 2000
RAJESH KUMAR GUPTA Vs. KEWAL KUMAR GUPTA	July 31, 2000
RAJESH KUMAR TAHLAN Vs. STATE OF HARYANA AND ORS.	June 2, 2000
RAJESH RAWAT AND OTHERS Vs. THE STATE OF HARYANA	July 10, 2000
RAJINDER Vs. STATE (NCT OF DELHI)	November 22, 2000
RAJINDER GHAI Vs. THE CHANDIGARH HOUSING BOARD	May 31, 2000
RAJINDER GUPTA Vs. REGISTRAR OF COMPANIES	May 22, 2000
RAJINDER KAUR Vs. UNION TERRITORY	November 13, 2000
RAJINDER KUMAR Vs. STATE OF PUNJAB	April 4, 2000
RAJINDER KUMAR Vs. DEVI	December 4, 2000
RAJINDER KUMAR Vs. STATE OF PUNJAB	June 2, 2000
RAJINDER KUMAR AND SONS Vs. UNION TERRITORY OF CHANDIGARH	July 31, 2000
RAJINDER PRASHAND Vs. STATE OF HARYANA	August 24, 2000
RAJINDER SINGH Vs. RAJINDER KAUR	October 11, 2000
RAJINDER SINGH Vs. STATE OF PUNJAB	September 29, 2000
RAJINDER SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES	February 17, 2000
RAJINDER SINGH Vs. SUBEDAR HARI SINGH	February 1, 2000
RAJINDER SINGH Vs. U.T. CHANDIGARH	November 6, 2000
RAJINDER SINGH Vs. STATE OF PUNJAB	November 22, 2000
RAJIV KUMAR Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY	December 19, 2000
RAJIVE KUMAR Vs. GURU NANAK DEV UNIVERSITY AND ANOTHER	September 27, 2000
RAJKUMAR ANEJA Vs. GURDAIL SINGH	February 17, 2000
RAJPAL Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD	January 13, 2000
RAJPAL SINGH Vs. SURINDER KAUR	March 6, 2000
RAJU ALIAS KADOO S O PURAN CHAND Vs. STATE OF PUNJAB	April 25, 2000
Rajwant Kaur Vs. State of Haryana	March 31, 2000
RAJWANT KAUR Vs. GENERAL PUBLIC	August 18, 2000
RAKESH Vs. SUNITA	January 27, 2000
RAKESH BATRA Vs. STATE OF HARYANA	August 14, 2000
RAKESH KUMAR Vs. STATE OF PUNJAB	April 20, 2000
RAKESH KUMAR ARORA Vs. BALWANT SINGH	October 9, 2000
RAKESH KUMAR THAKUR Vs. U.T. CHANDIGARH	August 30, 2000
RAKESH RICE MILLS Vs. STATE OF HARYANA	August 3, 2000
RAKESH VIJ Vs. RAMINDER PAL SINGH SETHI	December 20, 2000
RALLA SINGH Vs. STATE OF HARYANA	September 29, 2000
RAM AVTAR Vs. MURARI LAL	February 17, 2000
RAM AVTAR Vs. STATE OF HARYANA	November 6, 2000
RAM AVTAR Vs. STATE OF HARYANA	January 10, 2000
RAM AVTAR Vs. TRANSPORT COMMISSIONER	July 28, 2000
RAM BAKSH Vs. SHYAM LAL	August 10, 2000
RAM CHANDER Vs. STATE THROUGH GOVT. FOOD INSPECTOR	March 24, 2000
RAM CHANDER Vs. STATE OF HARYANA	May 18, 2000
RAM DIA Vs. STATE OF HARYANA	June 1, 2000
RAM DYAL PAHUJA Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION	October 20, 2000
RAM JIWAN Vs. HEERA LAL	December 6, 2000
RAM KANWAR Vs. RAJ KUMAR	July 4, 2000
RAM KAUR Vs. NARVAIL SINGH	May 31, 2000
RAM KISHAN Vs. JAI NARAIN	July 13, 2000
RAM KISHORE MALIK Vs. UNION OF INDIA	October 31, 2000
RAM KUMAR Vs. STATE OF HARYANA	May 26, 2000
RAM LAL Vs. RAM KUNDI AND DHARAMASTHAN SOCIETY	July 11, 2000
RAM LAL Vs. RAM KUNDI AND DHARAMASTHAN SOCIETY	July 19, 2000
RAM NARAIN Vs. STATE OF HARYANA	July 6, 2000
RAM NATH Vs. STATE OF HARYANA	March 28, 2000
RAM NATH Vs. SHRI KANTH	January 11, 2000
RAM NIWAS Vs. STATE OF HARYANA	November 16, 2000
RAM NIWAS Vs. JAI RAM ALIAS TEJ RAM	August 8, 2000
RAM NIWAS Vs. P O LABOUR COURT	September 22, 2000
RAM PAL Vs. UNION OF INDIA	November 3, 2000
RAM PAL Vs. JOGINDER SINGH	March 24, 2000
RAM PAL SINGH Vs. SYNDICATE BANK	March 2, 2000
RAM PARKASH Vs. STATE OF HARYANA	March 16, 2000
RAM PATI Vs. RULDI DEVI	March 7, 2000
RAM PHAL Vs. STATE OF HARYANA	October 12, 2000
RAM RAJ Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH	October 31, 2000
RAM SARUP Vs. PIARE LAL	February 15, 2000
RAM SARUP Vs. GRAM PANCHAYAT	July 11, 2000
RAM SARUP Vs. RAJ DULARI	May 26, 2000
RAM SARUP AGNIHOTRI Vs. MADHU SUDAN SHARMA AND ANOTHER	February 18, 2000
RAM SARUP GOYAL Vs. STATE OF PUNJAB	November 3, 2000
RAM SARUP GUPTA Vs. STATE OF HARYANA	November 1, 2000
RAM SINGH Vs. STATE OF HARYANA	October 6, 2000
RAM SINGH Vs. AMAR SINGH	August 29, 2000
RAM SINGH Vs. THE STATE OF HARYANA	January 25, 2000
RAM SINGH Vs. STATE OF HARYANA	November 1, 2000
RAM SINGH Vs. RASULPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED, LUDHIANA	December 6, 2000
RAM SINGH ASSISTANT PHARMACIST Vs. UNION TERRITORY CHANDIGARH	November 13, 2000
RAM SWARUP Vs. STATE OF HARYANA	November 16, 2000
RAMA PETROCHEMICALS LTD. Vs. IN RE	February 8, 2000
RAMAI (SMT.) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	July 27, 2000
RAMAN KUMAR Vs. PANJAB UNIVERSITY	January 11, 2000
RAMAN KUMAR Vs. STATE OF PUNJAB	August 10, 2000
RAMAN KUMAR Vs. PANJAB UNIVERSITY	November 1, 2000
RAMAN SHARMA Vs. STATE OF PUNJAB	September 26, 2000
RAMAN SHARMA Vs. STATE OF PUNJAB	February 22, 2000
RAMANJIT KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH	April 12, 2000
RAMANJIT KAUR Vs. PANJAB UNIVERSITY, CHANDIGARH	December 4, 2000
RAMENDER SINGH Vs. STATE OF HARYANA	October 6, 2000
RAMESH Vs. STATE OF HARYANA	April 18, 2000
RAMESH CHAND VERMA Vs. STATE OF HARYANA	January 14, 2000
RAMESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	August 17, 2000
RAMESH KUMAR VERMA Vs. STATE BANK OF INDIA	August 8, 2000
RAMESH MISRA Vs. M/S. TARA INDUSTRIES LIMITED	October 18, 2000
RAMINDER SINGH @ TINKU @ RAVINDER SINGH Vs. STATE OF PUNJAB	December 20, 2000
RAMJI Vs. STATE OF PUNJAB	November 29, 2000
RAMJI DASS AYUDHIA DASS @ MAHLA RAM Vs. GURUDAWARA SINGH SABHA	July 18, 2000
RAMJI LAL Vs. STATE OF HARYANA	March 8, 2000
Ramji Lal Vs. State of Haryana	April 18, 2000
Ranbir Singh Vs. State of Haryana	April 25, 2000
RANBIR SINGH Vs. STATE OF HARYANA	November 27, 2000
RANDHIR AND OTHERS Vs. STATE OF HARYANA	November 9, 2000
RANDHIR SINGH Vs. STATE OF PUNJAB & ANR.	November 8, 2000
RANDHIR SINGH Vs. STATE OF PUNJAB	August 28, 2000
RANDHIR SINGH GILL Vs. STATE OF PUNJAB	February 22, 2000
RANJIT KAUR Vs. RAM NARAIN	January 27, 2000
RANJIT KAUR Vs. CHANDIGARH ADMINISTRATION	August 17, 2000
RANJIT KUMARI Vs. STATE OF PUNJAB	August 29, 2000
RANJIT SINGH PURI Vs. STATE OF PUNJAB	February 17, 2000
RATHI BHATTA COMPANY Vs. STATE OF HARYANA	August 9, 2000
RATTAN KAUR Vs. AMAR SINGH	July 20, 2000
RATTAN LAL Vs. RAM CHANDER BAINDA	November 15, 2000
RATTAN LAL Vs. KAUSHALYA DEVI	March 17, 2000
RATTAN SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION	July 14, 2000
RATTAN SINGH Vs. STATE OF HARYANA	November 2, 2000
RAVI KANT KAPOOR Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	August 11, 2000
RAVI KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA	September 15, 2000
RAVINDER KAUR Vs. HARYANA STATE	March 17, 2000
RAVINDER KUMAR AND ANOTHER Vs. STATE OF PUNJAB	September 25, 2000
RAVINDER NATH Vs. RAJNI SHARMA	September 18, 2000
RAVINDER PAL Vs. AMRITSAR CENTRAL CO-OPERATIVE BANK LTD	October 17, 2000
REENA KUMARI Vs. STATE OF PUNJAB	September 8, 2000
REKH BAHADUR Vs. STATE OF HARYANA	May 26, 2000
REMCON FOOD CARE, MALOUT ROAD, GIDDERBAHA Vs. PUNJAB STATE WAREHOUSING CORPORATION, CHD	November 23, 2000
RENU ALIAS JYOTI BALA Vs. STATE OF PUNJAB	November 20, 2000
RESHAM KAUR Vs. RAMESH KUMAR	November 6, 2000
REWATI RAMAN Vs. STATE OF HARYANA	October 17, 2000
REWATI RAMAN Vs. STATE OF HARYANA	April 6, 2000
RIKHI RAM AND OTHERS Vs. U.T. CHANDIGARH	October 31, 2000
RIPUDAMAN SINGH ALIAS PARDUMAN SINGH Vs. SURESH PARSHAD	December 18, 2000
RISHI KUMAR Vs. STATE OF HARYANA	March 24, 2000
RITU RANI Vs. PUNJAB STATE	October 18, 2000
ROHIT AGGARWAL Vs. STATE OF PUNJAB	November 3, 2000
ROMESH CHANDER Vs. THE LAND ACQUISITION COLLECTOR AND ANR.	May 26, 2000
ROMI ROMINDER SINGH Vs. STATE	July 3, 2000
ROOP CHAND Vs. STATE OF PUNJAB	April 5, 2000
ROOP SINGH NAGAR Vs. SUJATA KATARIA	July 18, 2000
ROSHAN Vs. JAI JANTI	July 21, 2000
ROSHAN KUMAR SHARMA Vs. UNION OF INDIA ETC.	February 11, 2000
ROSHAN LAL Vs. RAM ASRA MAL	November 21, 2000
ROSHAN LAL Vs. KAMLESH	October 6, 2000
ROSHAN LAL SHARMA Vs. STATE OF PUNJAB	October 11, 2000
RUGHA RAM Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA	August 18, 2000
RUMMY CHHABRA Vs. SUMAN DEEP AGGARWAL	August 11, 2000
RUPAN DEOL BAJAJ Vs. SUKHWANT KAUR	January 31, 2000
RUPINDER SINGH Vs. STATE OF PUNJAB	September 26, 2000
RUPINDER SINGH AND OTHERS Vs. STATE OF PUNJAB	September 28, 2000
S C SONI Vs. PUNJAB AND SIND BANK	May 12, 2000
S D O CIVIL-CUM-AUTHORITY AMBALA Vs. PRESIDING OFFICER LABOUR COURT AMBALA	September 26, 2000
S HARMANDAR SINGH Vs. CO OPERATION MINISTER PUNJAB CIVIL SECRETARIAT CHANDIGARH	September 15, 2000
S I ANGREJ SINGH Vs. STATE OF HARYANA	August 3, 2000
S R UDYOG Vs. STATE OF HARYANA	July 5, 2000
S S FASTENERS Vs. SATYA PAUL VERMA	July 11, 2000
S. GURMUKH SINGH Vs. SUKHCHARANJIT KAUR	May 16, 2000
S. KUMAR SYNFABS LTD. Vs. BOMBAY SAREE CENTRE	March 1, 2000
S. RATTAN SINGH Vs. BAL KISHAN	July 27, 2000
S.K. ARORA, ASSISTANT ENGINEER, PUNJAB STATE AGRICULTRUAL MARKETING BOARD, FEROZEPUR Vs. STATE OF PUNJAB AND OTHERS	November 3, 2000
SACHDA ANAND ROSIN FACTORY Vs. MUKERIAN PAPERS LIMITED	February 15, 2000
SACHDEVA O P Vs. FOOD CORPN OF INDIA	January 13, 2000
SADHU RAM Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR	November 6, 2000
SADHU RAM Vs. RATTAN SINGH	January 27, 2000
SADHU RAM Vs. ANTO DEVI AND ORS.	February 11, 2000
SADHU RAM Vs. STATE OF PUNJAB	June 2, 2000
SADHU RAM GUPTA Vs. STATE OF PUNJAB	August 4, 2000
SADHU SINGH Vs. HARNAM SINGH	May 9, 2000
SADHU SINGH Vs. STATE OF HARYANA	April 5, 2000
SAHIB SINGH Vs. FINANCIAL COMMISSIONER	December 6, 2000
SAHUKAR DISTRIBUTORS Vs. R V ENTERPRISES	August 10, 2000
SAI BEVERAGES (P) LIMITED Vs. STATE OF HARYANA	April 7, 2000
SALOCHNA DEVI Vs. JAGAT SINGH	February 15, 2000
SALWINDER SINGH Vs. STATE OF PUNJAB	March 17, 2000
SANDEEP GUPTA Vs. PANJAB UNIVERSITY AND ANOTHER	November 15, 2000
SANDEEP OHRI Vs. STATE OF PUNJAB THROUGH C.B.I.	August 8, 2000
SANDEEP SINGH Vs. HARYANA SCHOOL EDUCATION BOARD	November 15, 2000
SANGHI ENTERPRISES Vs. S.M. KHAN	July 25, 2000
SANGRUR GHEE MILL WORKERS UNION Vs. STATE OF PUNJAB	November 29, 2000
SANJAY Vs. STATE OF HARYANA	June 9, 2000
SANJAY Vs. STATE OF HARYANA	November 15, 2000
SANJAY ARORA Vs. STATE OF HARYANA	November 13, 2000
SANJAY KUMAR Vs. HARYANA URBAN DEVELOPMENT	February 4, 2000
SANJAY KUMAR AGGARWAL Vs. STATE OF HARYANA	December 7, 2000
SANJAY MALHOTRA Vs. STATE OF PUNJAB	August 30, 2000
SANJAY MITTAL @ VISHWAS GUPTA Vs. STATE OF HARYANA	August 24, 2000
SANJAY VERMA Vs. STATE OF HARYANA	August 14, 2000
SANJAY VERMA Vs. UNION OF INDIA	August 16, 2000
SANJAY YADAV Vs. STATE OF HARYANA	September 25, 2000
SANJEEV KUAR GUPTA Vs. P O LABOUR COURT	November 1, 2000
SANJEEV KUMAR GUPTA Vs. PRESIDING OFFICER LABOUR COURT	November 1, 2000
SANT LAL Vs. SUDAKAR	January 13, 2000
SANT RAM MALHOTRA Vs. OM PARKASH	July 14, 2000
SANT SINGH Vs. HAR KISHORE	February 22, 2000
SANT SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY	July 14, 2000
SANTOKH SINGH Vs. STATE OF PUNJAB	February 22, 2000
SANTOKH SINGH Vs. STATE OF HARYANA	April 27, 2000
SANTOSH BHARDWAJ Vs. U.T. ADMINISTRATION	January 11, 2000
SANTOSH RANI Vs. NAND LAL	January 18, 2000
SANTOSH SHARMA Vs. STATE OF PUNJAB	December 5, 2000
SARABJEET SINGH Vs. STATE OF PUNJAB	August 21, 2000
SARABJIT KAUR Vs. HARDEEP SINGH	May 16, 2000
SARABJIT SINGH BASSI Vs. SANTOKH SINGH	September 27, 2000
SARAS PAPER PACK Vs. SHYAM SUNDER ARORA	July 12, 2000
SARASWATI RICE AND GENERAL MILLS Vs. WAZIR CHAND	July 7, 2000
SARBNIDHAN SINGH Vs. STATE OF PUNJAB	July 4, 2000
SARDARA SINGH Vs. B.D.P.O.	August 25, 2000
SARDOOL SINGH Vs. FINANCIAL COMMISSIONER	July 13, 2000
SARJU KUMAR Vs. CHANDIGARH ADMINISTRATION	August 26, 2000
SAROJ BHALLA Vs. STATE OF PUNJAB	May 3, 2000
SAROJ CHADHA Vs. STATE OF HARYANA	August 16, 2000
SAROJ RANI Vs. RAKESH KUMAR	December 18, 2000
SAROVAR SINGH Vs. BUDH SINGH	May 31, 2000
SARVO Vs. SUNIL DEWAN	July 5, 2000
SARWAN SINGH Vs. KANKAR SINGH	July 28, 2000
SARWAN SINGH Vs. STATE OF PUNJAB	May 31, 2000
SAT KARTAR TRADING CO Vs. COMMISSIONER OF INCOME TAX	May 23, 2000
SAT PAL Vs. STATE OF HARYANA	August 25, 2000
SAT PAL Vs. GRAM PANCHAYAT	July 12, 2000
SAT PAL SETHI Vs. STATE OF HARYANA	August 24, 2000
SAT PAL SINGH Vs. STATE OF PUNJAB	August 10, 2000
SAT PAL SINGH Vs. STATE OF HARYANA AND ANOTHER	August 18, 2000
SAT PARKASH ARORA Vs. STATE OF HARYANA AND OTHERS	July 12, 2000
SATBIR Vs. BARFO	September 11, 2000
SATBIR SINGH Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT	January 12, 2000
SATISH ALIAS LAMBI Vs. STATE OF HARYANA	January 11, 2000
SATISH KUMAR Vs. GURBIR SINGH GHUMAN	September 29, 2000
SATISH KUMAR VIJRA Vs. STATE OF HARYANA	July 20, 2000
SATISH MENON Vs. PUNJAB SCHOOL EDUCATION BOARD ETC.	December 13, 2000
SATNAM SINGH Vs. KAMALJEET SINGH	August 4, 2000
SATNAM SINGH Vs. HJRJINDER KAUR	August 18, 2000
SATNAM SINGH Vs. STATE OF PUNJAB	June 2, 2000
SATNAM SINGH BAJWA Vs. UNION OF INDIA	July 10, 2000
SATNAM SINGH BHAUR Vs. JOINT REGISTRAR CO OPERATIVE SOCIETY	January 18, 2000
SATPAL Vs. STATE OF HARYANA	March 24, 2000
SATPAL Vs. STATE OF HARYANA	April 6, 2000
SATWINDER SINGH Vs. STATE OF PUNJAB	September 29, 2000
Satwinder Singh Vs. State U T Chandigarh	February 25, 2000
SATWINDER SINGH @ SANJAY KALSI Vs. STATE OF PUNJAB	January 10, 2000
SATYA DEV Vs. HARYANA VIDUT PRASARAN NIGAM LIMITED	December 8, 2000
SATYA DEV Vs. HARYANA VIDUT PRASARAN NIGAM LTD.	August 12, 2000
SATYABIR SINGH Vs. COMMISSIONER OF INCOME TAX	November 27, 2000
SAVITA JAISWAL Vs. SUSHIL JAISWAL	December 14, 2000
SAVITRI DEVI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS	September 12, 2000
SAWINDERJIT SINGH Vs. KULDIP KAUR	March 2, 2000
SEHGAL KNITWEARS Vs. SHRESTH INTERNATIONAL	October 11, 2000
SEWA PANTHI ADDAN SHAHI Vs. SANJIV KUMAR	July 11, 2000
SEWA SINGH Vs. STATE OF PUNJAB	May 2, 2000
SEWA SINGH Vs. ANIL KUMAR	May 24, 2000
SEWA SINGH AND ANOTHER Vs. THE STATE OF HARYANA	February 29, 2000
SEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB	March 17, 2000
SEWAK SINGH Vs. THE STATE OF PUNJAB AND OTHERS	March 14, 2000
SH. GURBAX SINGH Vs. UNION OF INDIA (UOI) AND ORS.	May 26, 2000
SH. NANAK CHAND AND ORS. Vs. SH. BAL KISHAN	February 8, 2000
SHAHABAD FARMERS CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD. Vs. ATAM PARKASH	September 19, 2000
SHAHZAD AIL Vs. STATE OF HARYANA	July 31, 2000
SHAHZADA SINGH Vs. STATE OF PUNJAB	August 1, 2000
SHAKUNTALA JAIN Vs. STATE OF HARYANA	May 25, 2000
SHAKUNTLA Vs. BRAHMA NAND	January 10, 2000
SHAKUNTLA DEVI Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 2, 2000
SHAKUNTLA DEVI Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 2, 2000
SHALIMAR ESTATE Vs. DAVINDER KUMAR	December 19, 2000
SHAM SUNDER Vs. SUPERINTENDING CANAL OFFICER	December 13, 2000
SHAM SUNDER Vs. STATE OF HARYANA	December 5, 2000
SHAMA SACHDEVA Vs. ADVISOR TO THE ADMINISTRATOR	September 1, 2000
SHAMBHU NATH TIWARI Vs. UNION OF INDIA	July 3, 2000
SHAMINDER KAUR Vs. STATE OF PUNJAB AND OTHERS	September 15, 2000
SHAMSHER SINGH Vs. STATE OF PUNJAB AND OTHERS	March 30, 2000
SHAMSHER SINGH Vs. STATE OF HARYANA	December 14, 2000
SHAMSHUDIN Vs. HARYANA STATE	April 5, 2000
SHAN SINGH @ SHANA PARDHAN Vs. STATE OF PUNJAB	November 3, 2000
SHANKAR LAL Vs. OM PARKASH	August 28, 2000
SHANNO ARORA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	November 23, 2000
SHANT KUMAR Vs. STATE OF HARYANA	August 28, 2000
SHANTA JUNEJA Vs. SURESH CHAND	December 12, 2000
SHANTI Vs. THAMBU	July 21, 2000
SHANTI DEVI Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED	August 11, 2000
SHANTI DUA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	August 24, 2000
SHANTI YARNS PVT LTD Vs. STATE OF HARYANA	July 27, 2000
SHARAMJIT SINGH Vs. STATE OF PUNJAB	February 4, 2000
SHARAN ARORA Vs. PARKASH KAUR	April 28, 2000
SHARMA AUTO ENGINEERING Vs. NARAIN DASS	August 17, 2000
SHASHI BALA Vs. CHANDIGARH HOUSING BOARD	November 29, 2000
SHASHI KANT Vs. STATE OF HARYANA	August 21, 2000
SHASHI KUMAR KHANNA Vs. ROMILA	March 10, 2000
SHEELA DEVI Vs. BENI PARSHAD	August 30, 2000
SHELLY COOP. TRANSPORT SOCIETY LTD Vs. JITENDER SINGH	December 21, 2000
SHEODAN SINGH Vs. STATE OF HARYANA	November 30, 2000
SHER SINGH Vs. FINANCIAL COMMISSIONER	September 6, 2000
SHER SINGH Vs. DARYAO SINGH	October 11, 2000
SHER SINGH Vs. SORAN	August 9, 2000
SHER SINGH Vs. STATE OF PUNJAB	October 17, 2000
SHER SINGH Vs. RAJINDER SINGH	March 28, 2000
SHER SINGH Vs. UNION OF INDIA	January 14, 2000
SHER SINGH, EX. HEAD CONSTABLE Vs. UNION OF INDIA (UOI) AND ORS.	January 16, 2000
SHIBU ALIAS SHIV NARAIN Vs. STATE OF HARYANA	July 11, 2000
SHILA DEVI Vs. RAM NIWAS	January 11, 2000
SHINE STAR LEASING AND INVESTMENTS (P) LTD. Vs. HARBANS SINGH JOSHAN	May 26, 2000
SHINGARA CHAND AND ORS. Vs. PUNJAB WATER SUPPLY AND SEWARAGE BOARD AND ORS.	February 2, 2000
SHINGARA SINGH Vs. STATE OF PUNJAB	November 22, 2000
SHISH RAM Vs. STATE OF HARYANA	January 12, 2000
SHIV RAM Vs. BIMLA DEVI	January 21, 2000
SHIV SINGH AND OTHERS Vs. SURBIR SINGH	April 7, 2000
SHIVALIK CONST CO Vs. PUNJAB STATE	May 17, 2000
SHIVAM RICELAND Vs. STATE OF HARYANA	May 10, 2000
SHRI JAINENDRA PUBLIC SCHOOL Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA	September 29, 2000
Shri Krishan Das Vs. State of Haryana	February 11, 2000
SHRI NARESH CHANDRA AND ANR. Vs. SHRI MAHAVIR SINGH AND ORS.	July 12, 2000
SHRI RAM PHAL CHAUDHARY Vs. YASHU FORESTS (INDIA) LTD.	February 8, 2000
SHRI SANJAY KUMAR JAIN Vs. SMT. USHA GOEL AND ORS.	February 17, 2000
SHVETA RANGRAV Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY DEEMED UNIVERSITY PATIALA	August 25, 2000
SHYMA Vs. SANJAY CHOPRA	December 6, 2000
SIKKA PROMOTERS PRIVATE LTD. Vs. ADVISER TO THE ADMINISTRATOR	March 27, 2000
SIRI KISHAN Vs. STATE OF HARYANA	April 17, 2000
SIRI KRISHAN DASS Vs. STATE OF HARYANA	February 11, 2000
SIRI RAM Vs. STATE OF PUNJAB	August 14, 2000
SIRI RAM Vs. STATE OF PUNJAB	November 14, 2000
SITA RAM Vs. ASSISTANT REGISTRAR, CO-OP. SOCIETIES	September 13, 2000
SITARA SINGH Vs. STATE OF PUNJAB	August 7, 2000
SMADH MAHARAJA SARDUL SINGH Vs. VED PARKASH	February 18, 2000
SMT. KESRO ALIAS SHANTI Vs. GURDIAL SINGH AND ORS.	December 15, 2000
SMT. PUSHPA DEVI Vs. STATE OF HARYANA	May 25, 2000
SMT. VARSHA RANI Vs. STATE OF HARYANA	September 5, 2000
SMT. VEENA Vs. MOOL CHAND GAUTAM	August 24, 2000
SODHI SINGH Vs. MOHAN SINGH	December 8, 2000
SOHAN LAL Vs. THE STATE TRANSPORT COMMISSIONER/CONTROLLER, HARYANA	January 27, 2000
SOHAN SINGH Vs. STATE OF PUNJAB	August 18, 2000
SOHAN SINGH Vs. CHAIRMAN, HOUSING BOARD, CHANDIGARH	August 31, 2000
SOHAN SINGH Vs. STATE OF PUNJAB	July 6, 2000
SOHAN SINGH Vs. BAKHSHISH KAUR	January 31, 2000
SOM NATH Vs. SHREE MATA MANSA DEVI POOJA STHAL	August 4, 2000
SOM NATH Vs. LACHHMAN SINGH	September 28, 2000
SOM NATH Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR	December 5, 2000
SOM NATH KHEM CHAND Vs. O P BHIANA INCOME TAX OFFICER	September 15, 2000
SONIA KUMAR Vs. HARSHIT KUMAR	October 9, 2000
SONU Vs. STATE OF HARYANA	November 28, 2000
SPRING DALE EDUCATIONAL SOCIETY Vs. UNION OF INDIA	September 14, 2000
SQN LEADER G S CHEEMA Vs. UNION OF INDIA	November 9, 2000
SQN. LEADER G.S. CHEEMA Vs. UNION OF INDIA	September 11, 2000
STATE BANK OF INDIA Vs. BISHNA	February 29, 2000
STATE BANK OF PATIALA Vs. DES RAJ JAIN	May 23, 2000
STATE OF HARYANA Vs. DISTRICT MAGISTRATE/DEPUTY COMMISSIONER	October 4, 2000
STATE OF HARYANA Vs. ARJAN	August 2, 2000
STATE OF HARYANA Vs. SANJAY	August 29, 2000
STATE OF HARYANA Vs. RAJ RANI	August 3, 2000
STATE OF HARYANA Vs. RAJINDER	August 9, 2000
STATE OF HARYANA Vs. HARDEEP	September 20, 2000
STATE OF HARYANA Vs. COMMISSIONER, HISAR DIVISION	November 1, 2000
STATE OF HARYANA Vs. PALS AND KINS (INDIA) PVT. LTD.	November 15, 2000
STATE OF HARYANA Vs. RAGHUBIR SINGH	January 24, 2000
STATE OF HARYANA Vs. BHAGWATI DEVI	January 11, 2000
STATE OF HARYANA Vs. SOHAN LAL KALRA	April 28, 2000
STATE OF HARYANA Vs. BHAWANI SAHAI	May 31, 2000
STATE OF HARYANA Vs. RANG RAO	July 4, 2000
STATE OF HARYANA Vs. SHYAM LAL	November 27, 2000
STATE OF HARYANA Vs. S.C. DIWAN	November 24, 2000
STATE OF HARYANA Vs. PARDEEP KUMAR AND ANOTHER	August 28, 2000
STATE OF HARYANA Vs. BABU LAL	November 27, 2000
STATE OF HARYANA Vs. RAI SINGH	February 10, 2000
STATE OF HARYANA Vs. SEWA SINGH	September 26, 2000
STATE OF HARYANA Vs. KALU RAM AND ANOTHER	September 14, 2000
STATE OF HARYANA Vs. WAZIR CHAND	August 10, 2000
STATE OF HARYANA Vs. JAI KISHAN	April 18, 2000
STATE OF HARYANA Vs. RAJU ALIAS RAJU CHAUHAN	April 26, 2000
STATE OF HARYANA Vs. DECEASED SARDOOL SINGH	October 19, 2000
STATE OF HARYANA Vs. HAMIR SINGH	September 5, 2000
STATE OF HARYANA Vs. PURAN CHAND	December 19, 2000
STATE OF HARYANA Vs. MANDHU RAM	December 5, 2000
STATE OF HARYANA Vs. AMANDEEP SINGH	November 27, 2000
STATE OF HARYANA Vs. SATBIR SINGH	November 15, 2000
STATE OF HARYANA Vs. SATISH CHANDER	February 2, 2000
STATE OF HARYANA Vs. ANDHRA BANK	November 27, 2000
STATE OF HARYANA Vs. AMAR SINGH	November 21, 2000
STATE OF HARYANA Vs. RAM KUMAR	December 13, 2000
STATE OF HARYANA Vs. KARAN SINGH	December 7, 2000
STATE OF HARYANA Vs. KARAN SINGH	July 12, 2000
STATE OF HARYANA AND ANOTHER Vs. SHIV CHARAN AND ANOTHER	October 5, 2000
STATE OF HARYANA AND ORS. Vs. SHEIKHPURA COOP. L/C SOCIETY LIMITED AND ANR.	September 14, 2000
STATE OF HARYANA THROUGH COLLECTOR, HISSAR Vs. D.C.M.	October 3, 2000
STATE OF PUNJAB Vs. HARJIT SINGH	August 29, 2000
STATE OF PUNJAB Vs. GURJIT SINGH	August 8, 2000
STATE OF PUNJAB Vs. JEET SINGH	August 3, 2000
STATE OF PUNJAB Vs. PARAMJIT SINGH	December 6, 2000
STATE OF PUNJAB Vs. SUCHA SINGH	October 3, 2000
STATE OF PUNJAB Vs. BHUPINDER SINGH	August 10, 2000
STATE OF PUNJAB Vs. HANSA SINGH	October 30, 2000
STATE OF PUNJAB Vs. RAM CHAND	October 5, 2000
STATE OF PUNJAB Vs. BAKHTAWAR SINGH	October 10, 2000
STATE OF PUNJAB Vs. LAKHWANT SINGH	September 28, 2000
STATE OF PUNJAB Vs. BAKHSHISH SINGH	May 19, 2000
STATE OF PUNJAB Vs. SHAM LAL	May 12, 2000
STATE OF PUNJAB Vs. AMAR NATH	February 25, 2000
STATE OF PUNJAB Vs. SUTLEJ CONST. CO.	May 17, 2000
STATE OF PUNJAB Vs. INDERPAL KAUR	January 25, 2000
STATE OF PUNJAB Vs. AMRIT LAL CHOPRA	May 29, 2000
STATE OF PUNJAB Vs. NARANJAN SINGH	August 17, 2000
STATE OF PUNJAB Vs. AMAR NATH AGGARWAL CONST. (PVT.) LTD.	May 30, 2000
STATE OF PUNJAB Vs. CHARANJIT SINGH	November 3, 2000
STATE OF PUNJAB Vs. JAGAN SINGH	October 30, 2000
STATE OF PUNJAB Vs. INDERJIT SINGH	August 31, 2000
STATE OF PUNJAB Vs. DASONDHA SINGH	July 20, 2000
STATE OF PUNJAB Vs. PURAN CHAND	December 12, 2000
STATE OF PUNJAB Vs. TARLOK SINGH	August 8, 2000
STATE OF PUNJAB Vs. JAGIR SINGH	July 12, 2000
STATE OF PUNJAB Vs. AMRIK SINGH	February 14, 2000
STATE OF PUNJAB Vs. SMT. DROPTI DEVI	June 2, 2000
STATE OF PUNJAB Vs. BALKAR SINGH	March 2, 2000
STATE OF PUNJAB Vs. BHARPOOR SINGH	March 3, 2000
STATE OF PUNJAB Vs. DR. SUDARSHAN GOYAL	March 8, 2000
STATE OF PUNJAB Vs. JASBIR SINGH	August 25, 2000
STATE OF PUNJAB Vs. AMAR SINGH	March 17, 2000
STATE OF PUNJAB Vs. MOHINDER BHOGI LAL	March 6, 2000
STATE OF PUNJAB Vs. JAGIR SINGH	December 7, 2000
STATE OF PUNJAB Vs. ZORA SINGH, WORKMAN	November 13, 2000
STATE OF PUNJAB Vs. DEVINDER PAL	September 1, 2000
STATE OF PUNJAB Vs. SARUP SINGH	January 15, 2000
STATE OF PUNJAB Vs. SOHAN LAL AND ANR	November 21, 2000
STATE OF PUNJAB Vs. KAKA SINGH	November 7, 2000
STATE OF PUNJAB Vs. GURMIT SINGH AND ANOTHER	May 9, 2000
STATE OF PUNJAB Vs. KAILASH CHANDER	August 6, 2000
STATE OF PUNJAB Vs. KULWANT SINGH	April 24, 2000
STATE OF PUNJAB Vs. MADAN SINGH	May 10, 2000
STATE OF PUNJAB Vs. SUKHRAJ SINGH	May 25, 2000
STATE OF PUNJAB & ORS. Vs. KARNAIL SINGH	February 21, 2000
STATE OF PUNJAB AND ANOTHER Vs. SOM PAL AND ANOTHER	December 10, 2000
STATE OF PUNJAB AND ANOTHER Vs. SOM PAL AND ANOTHER	October 12, 2000
STATE OF PUNJAB AND ANR. Vs. SHRI T.N. SHARMA	February 3, 2000
STATE OF PUNJAB AND OTHERS Vs. VARINDER KUMAR	March 17, 2000
STATE TRANSPORT COMMISSIONER, HARYANA Vs. NAFE SINGH	October 9, 2000
SUB-MAJOR, J. S. RANDHAWA Vs. UNION OF INDIA AND OTHERS	July 12, 2000
SUBASH CHANDER Vs. STATE OF HARYANA	January 17, 2000
SUBASH CHUGH & CO. Vs. GIRNAR FIBRES LTD.	September 7, 2000
SUBE SINGH Vs. FINANCIAL COMMISSIONER REVENUE	November 23, 2000
SUBEDAR MAJOR B L SINGH Vs. UNION OF INDIA	June 27, 2000
SUBEY SINGH Vs. STATE OF HARYANA	September 14, 2000
SUBHASH Vs. DALBIR SINGH HOODA	May 8, 2000
SUBHASH CHAND Vs. STATE OF HARYANA	March 17, 2000
SUBHASH CHAND Vs. GIAN SINGH	December 5, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB	November 14, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB	August 18, 2000
SUBHASH CHANDER Vs. RAKESH KUMAR	November 28, 2000
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS	August 17, 2000
SUBHASH CHANDER Vs. SUDARSHAN KUMAR	October 30, 2000
SUBHASH PROJECT AND MARKETING LIMITED Vs. THE HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.	July 31, 2000
SUBHASH SAHANI Vs. STATE OF PUNJAB	September 26, 2000
SUCHVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	August 1, 2000
SUDARSHAN Vs. STATE OF HARYANA	August 30, 2000
SUDARSHAN LAL Vs. BHUSHAN SEHGAL	February 1, 2000
SUDESH Vs. PARAMJIT SINGH	March 16, 2000
SUDHA KUMARI Vs. IRCON INTERNATIONAL LTD.	August 10, 2000
SUGAN CHAND Vs. STATE OF HARYANA	December 21, 2000
SUGAN CHAND JAIN Vs. R.K. CHOPRA	September 14, 2000
SUIJIT SINGH RANA, ADVOCATE Vs. THE STATE OF PUNJAB	April 24, 2000
SUJINI BALAJI Vs. SHREYANS SPINNING MILLS	December 12, 2000
SUKHA SINGH Vs. STATE OF HARYANA	July 11, 2000
SUKHA SINGH ALIAS SUKHWINDER SINGH Vs. STATE OF PUNJAB	April 26, 2000
SUKHBIR PAL SINGH Vs. STATE OF PUNJAB	December 11, 2000
SUKHCHAIN SINGH Vs. STATE OF HARYANA	April 17, 2000
SUKHDEV SINGH Vs. STATE OF HARYANA	March 13, 2000
SUKHDEV SINGH Vs. STATE OF PUNJAB	May 1, 2000
SUKHDEV SINGH Vs. CHHINDER PAL KAUR	September 28, 2000
SUKHDEV SINGH Vs. UNION OF INDIA	May 25, 2000
SUKHDEV SINGH Vs. STATE OF PUNJAB	March 1, 2000
SUKHDIP SINGH Vs. STATE OF PUNJAB	July 7, 2000
SUKHMANDAR SINGH Vs. THE STATE OF PUNJAB AND ORS.	July 6, 2000
SUKHPAL SINGH Vs. STATE OF HARYANA AND ORS.	April 24, 2000
SUKHPAL SINGH ETC Vs. CHUHAR SINGH ETC	January 14, 2000
SUKHWANT KAUR Vs. STATE OF PUNJAB	July 31, 2000
SUKHWINDER KAUR Vs. PUNJAB AGRICULTURAL UNIVERSITY	October 9, 2000
SUMAN LATA Vs. AVTAR SINGH	March 17, 2000
SUMAN LATA AND OTHERS Vs. CIVIL JUDGE, PANIPAT AND OTHERS	February 17, 2000
SUMANT KUMAR Vs. STATE OF HARYANA AND ANOTHER	January 20, 2000
SUMESH GUPTA Vs. SHAMILA GUPTA	May 31, 2000
SUMITAR KAUR Vs. GENERAL PUBLIC	July 25, 2000
SUMMAT PRASHAD JAIN Vs. MURARI LAL JAIN	January 18, 2000
SUNDER LAL AND PANNA LAL Vs. SH SHEO PARSAD	July 17, 2000
SUNDER SINGH Vs. STATE OF HARYANA	December 13, 2000
SUNDER SINGH Vs. FINANCIAL COMMISSIONER	August 11, 2000
SUNEHRA SINGH Vs. BALJIT SINGH	November 28, 2000
SUNIL AGGARWAL Vs. RAJWANTI	August 25, 2000
SUNIL BEHL Vs. STATE OF HARYANA	November 27, 2000
SUNIL DAGAR Vs. UNION OF INDIA	November 13, 2000
SUNIL KUMAR JAIN Vs. RAM PIARI AND ANR.	March 20, 2000
SUNIL KUMAR JAIN Vs. RAM PIARI	March 24, 2000
SUNIL KUMAR MASIH Vs. LAL CHAND	September 13, 2000
SUNITA ATTARY Vs. TARUN ATTARY	January 20, 2000
SUPER INDUSTRIAL CORPORATION Vs. PUNJAB NATIONAL BANK	October 30, 2000
SURAIN SINGH Vs. GRAM PANCHAYAT	May 18, 2000
SURAJ BHAN Vs. STATE OF HARYANA	August 21, 2000
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	September 21, 2000
SURAT SINGH Vs. STATE OF HARYANA	November 20, 2000
Surender Singh Vs. State of Haryana	July 14, 2000
SURESH Vs. THE STATE OF HARYANA AND ANOTHER	February 18, 2000
SURESH CHANDER Vs. BAJRANG LAL	February 18, 2000
SURESH CHANDER AGGARWAL Vs. KARAM SINGH	May 1, 2000
SURESH KUMAR Vs. NIRANJAN SINGH	April 26, 2000
SURESH KUMAR Vs. COLLECTOR, ROHTAK	August 3, 2000
SURESH KUMAR Vs. STATE BANK OF INDIA	January 14, 2000
SURESTI Vs. STATE OF HARYANA	July 6, 2000
SURINDER Vs. STATE OF HARYANA	September 6, 2000
SURINDER KAPOOR Vs. SANDHYA RANI	July 13, 2000
SURINDER KUMAR Vs. V.P. JOHAR	December 21, 2000
SURINDER KUMAR TANEJA Vs. STATE OF HARYANA	July 14, 2000
SURINDER MOHAN AGGARWAL Vs. KRISHAN MOHAN MADHOK	August 24, 2000
SURINDER PAL KAUR Vs. STATE OF PUNJAB AND ORS.	January 13, 2000
SURINDER SINGH Vs. STATE OF HARYANA	September 1, 2000
SURINDER SINGH Vs. FINANCIAL COMMISSIONER	August 25, 2000
SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	February 14, 2000
SURINDER SINGH AND OTHERS Vs. STATE OF PUNJAB	September 21, 2000
SURINDER SINGH KWATRA Vs. SUKHWINDER SINGH	May 26, 2000
SURJA RAM Vs. BIRBAL	July 31, 2000
SURJAN SINGH Vs. STATE OF HARYANA	July 11, 2000
SURJIT KAUR Vs. NACHHATTAR SINGH	September 8, 2000
SURJIT KAUR Vs. JASWANT KAUR	July 31, 2000
SURJIT KAUR Vs. GURINDER SINGH	March 15, 2000
SURJIT SINGH Vs. STATE OF PUNJAB	November 9, 2000
SURJIT SINGH Vs. P O INDUSTRIAL TRIBUNAL PUNJAB	October 31, 2000
SURJIT SINGH Vs. HAZARA SINGH	January 11, 2000
SURJIT SINGH Vs. GURDEV KAUR	September 6, 2000
SUSHIL KUMAR Vs. STATE OF HARYANA	July 21, 2000
SUSHIL KUMAR Vs. STATE OF HARYANA	January 13, 2000
SUSHIL KUMAR Vs. SUSHILA DEVI	May 10, 2000
SUSHIL KUMAR Vs. RAMESH CHAND	November 29, 2000
SUSHIL KUMAR AND OTHER Vs. REENA SHARMA	March 3, 2000
SUSHILA Vs. RAJ KISHAN MOR	December 12, 2000
SUSHILA DEVI RAWAT Vs. UNION OF INDIA AND OTHERS	November 9, 2000
SUSHILA RANI Vs. STATE OF HARYANA AND OTHERS	January 14, 2000
SUSHMA BHATIA Vs. STATE OF HARYANA	September 20, 2000
SUTLEJ INDUSTRIES LIMITED Vs. STATE OF PUNJAB	August 28, 2000
SWARAN KAUR Vs. UNION OF INDIA	November 6, 2000
SWARAN SINGH Vs. UNION OF INDIA	October 13, 2000
SWARAN SINGH Vs. STATE OF PUNJAB	August 14, 2000
SWARAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	February 10, 2000
SWARAN SINGH Vs. FINANCIAL COMMISSIONER	November 15, 2000
SWARAN SINGH Vs. STATE OF PUNJAB	August 4, 2000
SWARAN SINGH AND OTHERS Vs. STATE OF PUNJAB	October 10, 2000
SWARNA KHANNA Vs. DELHI DEVELOPMENT AUTHORITY	November 21, 2000
SWATANTER KUMAR SINGAL, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB	October 10, 2000
T.K. BASU Vs. STATE OF HARYANA	May 4, 2000
TAKDIR Vs. STATE OF HARYANA	February 8, 2000
TAMESH KUMAR DANGI Vs. STATE OF HARYANA AND OTHERS	May 12, 2000
TARA SINGH Vs. GRAM PANCHAYAT	May 30, 2000
TARA SINGH Vs. MUNICIPAL COMMITTEE	April 27, 2000
TARLOK CHAND Vs. HARYANA STATE	August 21, 2000
TARLOK SINGH Vs. STATE OF PUNJAB	August 28, 2000
TARLOK SUNDARI Vs. PELICAN HOSIERY INDUSTRIES	March 3, 2000
TARLOKI NATH Vs. KIRTAN SINGH	May 3, 2000
TARN TARAN CO-OPERATIVE SUGAR MILLS LIMITED Vs. BALWANT KAUR	September 12, 2000
TARN TARAN CO-OPERATIVE SUGAR MILLS LTD. Vs. SMT. BALWANT KAUR	December 9, 2000
TARSEEM LAL Vs. CHAIRMAN, IMPROVEMENT TRUST	July 20, 2000
TARSEM SINGH Vs. VIVEK PURI	September 18, 2000
TARSEM SINGH Vs. UNION OF INDIA	December 6, 2000
TARSEM SINGH Vs. UNION OF INDIA	June 12, 2000
TASBIR SINGH Vs. STATE OF PUNJAB	January 28, 2000
TEHAL SINGH Vs. STATE OF PUNJAB	September 11, 2000
TEJ KAUR Vs. SARWAN SINGH	May 31, 2000
TEJ RAM Vs. PARSHOTAM DASS	May 30, 2000
TEJINDER PAL BEDI Vs. STATE OF PUNJAB	November 23, 2000
TEK CHAND Vs. HARBHAJAN CHAND	February 1, 2000
TEK SINGH Vs. PUNJAB GOVERNMENT	February 29, 2000
TEXCON ENERGIES Vs. EURO COTSPIN LIMITED AND OTHERS	February 8, 2000
THAKUR DWARA Vs. PUNJAB STATE	December 8, 2000
THAMANWAL CO-OPERATIVE AGRI SERVICE SOCIETY LTD. Vs. ADDL. SECRETARY	March 29, 2000
THAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 28, 2000
THATH SINGH Vs. PREM SINGH	May 11, 2000
THE BAHADURPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. THE PERSIDING OFFICER, LABOUR COURT, BHATINDA	October 31, 2000
THE ENGINEER-IN-CHIEF, HARYANA PWD B&R Vs. VIDYA DEVI	November 28, 2000
THE EXECUTIVE ENGINEER, HARYANA POLICE, HOUSING COURT, ROHTAK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK	December 11, 2000
THE EXECUTIVE ENGINEER, PROVINCIAL DIVISION NO. 1, P.W.D., B&R, SONEPAT Vs. HARI RAM	November 8, 2000
THE EXECUTIVE ENGINEER, PROVINCIAL DIVISION NO. 1, P.W.D., B&R, SONEPAT Vs. HARI RAM	August 11, 2000
THE EXECUTIVE OFFICER PANCHAYAT SAMITI, BAMIAL TEH, PATHANKOT Vs. THE PRESIDING OFFICER, LABOUR COURT GURDASPUR	July 12, 2000
THE GURDASPUR COOP. SUGAR MILLS Vs. DALBIR SINGH AND ANOTHER	November 27, 2000
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. VIDE DEVIL	November 23, 2000
THE PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH	September 28, 2000
THE STATE OF PUNJAB Vs. PAWAN KUMAR	February 23, 2000
TIIAPAR AGRO MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION	April 28, 2000
TILAK RAJ Vs. SUMITRA DEVI	February 8, 2000
TIRLOKI NATH Vs. VINOD KUMAR	March 7, 2000
TRESH CHAND JAIN AND ANOTHER Vs. STATE OF HARYANA	April 4, 2000
TRIPTA DEVI Vs. STATE OF PUNJAB	November 15, 2000
TRIPUTI UDYOG LTD Vs. STATE OF HARYANA	August 4, 2000
TRUCK OPERATORS UNION Vs. STATE OF HARYANA	November 29, 2000
UDAY SINGH Vs. STATE OF HARYANA	March 14, 2000
UDESH KUMAR Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA	September 29, 2000
UDEY PAUL Vs. VINOD KUMAR	February 2, 2000
UDEY RAM Vs. RAM KISHAN	February 7, 2000
UJAGAR SINGH Vs. UNION OF INDIA	July 7, 2000
UJJAGAR SINGH Vs. PUNJAB STATE	November 20, 2000
UMED SINGH Vs. STATE OF HARYANA	April 17, 2000
UNION OF INDIA Vs. BIRBAL	August 17, 2000
UNION OF INDIA Vs. ABBOTTS AND COMPANY	August 2, 2000
UNION OF INDIA Vs. HARBANS SINGH TULI	January 31, 2000
UNION OF INDIA Vs. HARCHAL SINGH	February 3, 2000
UNION OF INDIA Vs. FIBRE PROCESSORS PVT. LTD.	July 28, 2000
UNION OF INDIA Vs. KISHAN SINGH	October 13, 2000
UNION OF INDIA Vs. SATISH KUMAR	October 3, 2000
UNION OF INDIA Vs. MOHINDER SINGH PARMAR	February 22, 2000
UNION OF INDIA Vs. HIRA SINGH	February 2, 2000
UNION OF INDIA Vs. HARBANS SINGH TULSI AND SONS BUILDERS PRIVATE LIMITED	July 11, 2000
UNION OF INDIA Vs. URMIL GUPTA	March 6, 2000
UNION OF INDIA Vs. STATE OF HARYANA	November 27, 2000
UNION OF INDIA (UOI) Vs. HARI SINGH AND ORS.	July 13, 2000
UNION TERRITORY CHANDIGARH Vs. PARMOD KUMAR	January 24, 2000
UNION TERRITORY, CHANDIGARH Vs. THE PRESIDING OFFICER AND ANOTHER	November 6, 2000
UNITED COMMERCIAL BANK Vs. TEJINDER SINGH NAVTEJ	February 23, 2000
UNITED COMMERCIAL BANK Vs. S. MALAGAR SINGH AND ORS.	January 19, 2000
UNITED INDIA INSURANCE CO LTD Vs. MANGIT KAUR	May 8, 2000
UNITED INDIA INSURANCE CO LTD Vs. DARSHAN KAUR	August 11, 2000
UNITED RICELAND LIMITED Vs. STATE OF HARYANA	August 16, 2000
UPENDRA SHARMA Vs. STATE OF PUNJAB	November 23, 2000
URMILA Vs. STATE OF HARYANA	August 21, 2000
USHA (SMT.) Vs. RAJINDER KUMAR	November 8, 2000
USHA DEVI Vs. STATE OF HARYANA AND OTHERS	November 7, 2000
USHA DUBEY Vs. KRISHAN JEEWAN JAIN	May 8, 2000
USHA RANI Vs. STATE OF PUNJAB AND OTHERS	November 27, 2000
USHA SETHI Vs. STATE OF HARYANA	January 14, 2000
USHA SHARMA Vs. STATE OF HARYANA	September 19, 2000
V.K. GARG Vs. STATE OF PUNJAB	December 18, 2000
V.L. AGGARWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS	April 28, 2000
VANEETA JHUNTHRA AND ANOTHER Vs. STATE OF HARYANA	March 27, 2000
VED KUMAR Vs. STATE OF PUNJAB	September 6, 2000
VED PARKASH Vs. RAJ RANI SINGLA	May 29, 2000
VED PARKASH Vs. PRESIDING OFFICER, LABOUR COURT PANIPAT	September 19, 2000
VED PARKASH Vs. STATE OF HARYANA	January 20, 2000
VED PARKASH Vs. STATE OF HARYANA	July 11, 2000
VED PRAKESH Vs. EXECUTIVE ENGINEER CONSTRUCTION PUBLIC HELTH DIVISION	August 25, 2000
VEENA KUMARI Vs. STATE OF HARYANA	July 25, 2000
VEENA RANI Vs. MOHINDER KUMAR	August 11, 2000
VEERUMAL MONGA AND SONS Vs. STATE OF HARYANA	July 13, 2000
VICE CHANCELLOR, GURU JAMBESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR	May 19, 2000
Viday Devi Vs. State of Haryana	May 30, 2000
VIDYAWATI Vs. GOPI RAM	August 3, 2000
VIJAY GARG Vs. STATE OF PUNJAB	November 29, 2000
VIJAY KUMAR Vs. STATE OF HARYANA	April 25, 2000
VIJAY KUMAR @ TITU Vs. STATE OF HARYANA	January 17, 2000
VIJAY KUMAR DODO Vs. STATE OF PUNJAB	March 3, 2000
VIJAY KUMAR GOYAL AND ORS. Vs. KAILASH NATH	January 11, 2000
VIJAY KUMAR GUPTA Vs. RISHI KUMAR MITTAL	December 6, 2000
VIJAYU GOPAL DOGRA Vs. PUNJAB AND HARYANA HIGH COURT	September 25, 2000
VIKAS NAKRA Vs. STATE OF HARYANA	August 29, 2000
VINOD Vs. STATE OF HARYANA	November 28, 2000
VINOD ALIAS BITTU Vs. STATE OF HARYANA	August 24, 2000
VINOD GOEL Vs. UNION OF INDIA	September 26, 2000
VINOD KUMAR Vs. STATE OF HARYANA	June 9, 2000
VINOD KUMAR Vs. DIA WANTI	March 2, 2000
VINOD KUMAR Vs. UNION TERRITORY, CHANDIGARH	October 5, 2000
VINOD KUMAR AND CO. AND ANR. Vs. VIJAY KUMAR AND ORS.	February 18, 2000
VINOD KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER	July 11, 2000
VINOD KUMAR SEHGAL Vs. PUSHPA DEVI	March 7, 2000
VINOD SHANKER Vs. THE KURUKSHETRA UNIVERSITY AND ANR.	April 17, 2000
VINOD TAYAL Vs. STATE OF HARYANA	September 15, 2000
VIPAN KHANNA Vs. COMMISSIONER OF INCOME TAX	July 5, 2000
VIR KAUR Vs. UNION OF INDIA	November 13, 2000
VISHAL Vs. GURU JAMBHESHWAR UNIVERSITY, HISSAR	October 30, 2000
VISHAL BRAR Vs. STATE OF PUNJAB AND OTHERS	August 14, 2000
VIVEK NURSERY AND PREPARATORY SCHOOL Vs. THE P.O. ETC	July 20, 2000
WALIA STONE CRUSHING COMPANY Vs. STATE OF HARYANA	November 16, 2000
WAZIR SINGH Vs. MANIGING DIRECTOR OF TARN TARAN CO OPE SUGAR MILLS LTD	October 31, 2000
WORKMAN NETAR PRAKASH KASHYAP Vs. DIRECTOR OF LOCAL BODIES	August 9, 2000
Y. JAGAN NATH Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION	March 3, 2000
YADWINDER SINGH Vs. STATE OF PUNJAB	August 10, 2000
YAG DUTT SHARMA Vs. STATE OF HARYANA	July 11, 2000
YASH PAL Vs. PARKASH WATI AND ORS.	February 22, 2000
YASHPAL SINGH Vs. SHIV RAM	May 1, 2000
YOGENDER NATH Vs. PREM LATA	March 28, 2000
ZILA PARISHAD FATEHGARH SAHIB Vs. PRESIDING OFFICER, LABOUR COURT PATIALA	October 3, 2000
ZILE SINGH Vs. STATE OF HARYANA AND OTHERS	January 28, 2000
ZILE SINGH Vs. UNION OF INDIA	December 19, 2000

Year 2000 of HIGH COURT OF PUNJAB AND HARYANA

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