REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.P. WASAN Vs. THE POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS	January 7, 1999
A.P.S. RANA Vs. ISHWAR SINGH	December 1, 1999
AAR KAY CONCAST LTD Vs. UOI	July 5, 1999
AARTI SHARMA Vs. PUNJAB UNIVERSITY CHANDIGARH	November 1, 1999
ABDUL HASAN Vs. KALSUM	December 15, 1999
ABDUL KHAN Vs. STATE OF PUNJAB	June 4, 1999
ABDUL LATIF Vs. RAM CHANDER	November 3, 1999
ABN AMRO BANK Vs. PUNJAB URBAN P AND D AUTHORITY	July 22, 1999
ACCUMEASURE PUNJAB LIMITED IN LIQUIDATION PUNJAB NATIONAL BANK Vs. PUNJAB WIRELESS SYSTEM LIMITED MOHALI	July 20, 1999
AGGAR UDYOG Vs. STATE OF HARYANA	March 15, 1999
AGGARWAL B K Vs. STATE BANK OF INDIA	October 12, 1999
AGGARWAL STEEL TRADERS Vs. COMMISSIONER OF INCOME TAX	November 16, 1999
AHIR COLLEGE SOCIETY Vs. M C RANDER	August 2, 1999
AJAIB SINGH Vs. SUPERINTENDING CANAL OFFICER	December 13, 1999
AJAIB SINGH Vs. UNION OF INDIA	December 23, 1999
AJAIB SINGH Vs. STATE OF HARYANA	November 5, 1999
AJAIB SINGH Vs. ARJUN SINGH	November 1, 1999
AJAIB SINGH Vs. STATE OF PUNJAB	April 19, 1999
AJAIB SINGH TAKHAR Vs. UNION OF INDIA	July 15, 1999
AJAY BANSAL Vs. STATE OF HARYANA	February 26, 1999
AJAY KUMAR Vs. STATE OF HARYANA	August 3, 1999
AJAY SINGH Vs. STATE OF HARYANA	May 18, 1999
AJIT SINGH Vs. STATE OF HARYANA	July 5, 1999
AJIT SINGH Vs. KARNAIL SINGH	December 22, 1999
AJIT SINGH Vs. STATE OF HARYANA	November 26, 1999
AJIT SINGH GOET (MAJOR) Vs. STATE OF HARYANA	May 5, 1999
AJMER SINGH Vs. STATE OF HARYANA	July 7, 1999
AKKO DEVI Vs. STATE OF PUNJAB	August 13, 1999
AKSHEY KUMAR Vs. RAKESH KUMAR	August 30, 1999
ALAMJIT SINGH Vs. AMRIK SINGH	August 30, 1999
ALL INDIA INSTITUTE OF MEDICAL SCIENCES NEW DELHI Vs. ATTAR SINGH	November 5, 1999
ALTOS INDIA LIMITED Vs. BHARTI TELECOM LIMITED	January 8, 1999
AMAR CHAND Vs. STATE OF PUNJAB	August 23, 1999
AMAR KAUR Vs. UNITED COMMERCIAL BANK	February 5, 1999
AMAR SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS	September 1, 1999
AMAR SINGH Vs. THE STATE OF PUNJAB	August 27, 1999
AMAR SINGH & OTHERS Vs. RANJIT KAUR & OTHERS	September 16, 1999
AMAR SUITINGS LTD Vs. AMAR SYNTEX PVT LTD	December 1, 1999
AMARINDER SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY	November 3, 1999
AMARJEET SINGH SANDHU Vs. STATE OF PUNJAB	September 1, 1999
AMARJIT KAUR Vs. STATE OF PUNJAB	May 21, 1999
AMARJIT SINGH Vs. U T OF CHANDIGARH	July 29, 1999
Amarjit Singh Vs. State of Punjab	July 30, 1999
AMARJIT SINGH Vs. STATE OF PUNJAB	March 19, 1999
AMARJIT SINGH @ KALA Vs. STATE OF HARYANA	June 4, 1999
AMARJIT SINGH AND OTHERS Vs. PUNJAB MANDI BOARD AND OTHERS	December 14, 1999
AMBALA CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF HARYANA	December 15, 1999
AMRIK SINGH Vs. STATE OF PUNJAB	July 29, 1999
AMRIK SINGH Vs. STATE OF PUNJAB	March 5, 1999
AMRIK SINGH Vs. STATE OF PUNJAB	November 1, 1999
AMRIK SINGH Vs. S.S. CHINNI	September 24, 1999
AMRIK SINGH Vs. STATE OF PUNJAB	July 9, 1999
AMRIK SINGH Vs. STATE OF HARYANA	December 25, 1999
AMRIK SINGH CHATHA Vs. BISHAMBER DASS	August 13, 1999
AMRIK SINGH CHATHA Vs. BISHAMBER DASS	October 1, 1999
AMRIT LAL Vs. STATE OF HARYANA	February 1, 1999
AMRIT LAL SHARMA Vs. NARINDER SHAROTRI	December 16, 1999
AMRIT SINGH Vs. JOINT SECRETARY	May 12, 1999
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB	April 27, 1999
ANEEL KAUR Vs. STATE OF HARYANA	July 30, 1999
ANGAD SINGH Vs. SHIV RAM	August 18, 1999
ANGOOR Vs. STATE OF HARYANA	August 17, 1999
ANGREJ SINGH ALIAS ARJAN SINGH Vs. STATE OF PUNJAB	November 3, 1999
ANGREZ SINGH Vs. HARYANA STATE	July 7, 1999
ANGREZ SINGH Vs. DALBAGH SINGH	May 12, 1999
ANIL JAWA Vs. CHIEF ADMINISTRATOR H U D A	December 8, 1999
ANIL KUMAR Vs. STATE OF HARYANA	September 10, 1999
ANIL KUMAR KAUSHIK Vs. MOHINDER KAUR	December 17, 1999
ANIL KUMAR MEHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	July 14, 1999
ANITA KUMARI (MISS ) Vs. STATE OF HARYANA	June 4, 1999
ANJOO SHARMA Vs. D L F EDUCATIONAL CHARITABLE TRUST	June 1, 1999
ANJU BALA Vs. STATE OF PUNJAB	July 26, 1999
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. STATE OF HARYANA	July 29, 1999
ANTU RAM Vs. USHA RANI	August 25, 1999
APL INDUSTRIES LIMITED Vs. UNION OF INDIA	October 14, 1999
ARJAN SINGH Vs. JAGATJIT SINGH	December 17, 1999
ARJAN SINGH Vs. STATE OF PUNJAB	May 27, 1999
ARVIND KHANNA Vs. STATE OF PUNJAB	January 11, 1999
ARVIND SHERGILL Vs. UOI	August 4, 1999
ARYA PRITHINIDHI SABHA PUNJAB Vs. PUNJAB WAKF BOARD	September 6, 1999
ASHEESH MAHAJAN Vs. DELTRON LIMITED	January 14, 1999
ASHISH ENTERPRISES FARIDABAD Vs. KOCHHAR INDUSTRIES NEW DELHI	April 23, 1999
Ashok Kumar Vs. State of Haryana	March 10, 1999
ASHOK KUMAR Vs. SANTOSH KUMARI	July 22, 1999
ASHOK KUMAR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS	October 1, 1999
ASHOK KUMAR GARG Vs. UNION OF INDIA	April 17, 1999
ASHOK KUMAR GUPTA Vs. STATE OF HARYANA	November 30, 1999
ASHOK KUMAR SHALIEY Vs. STATE OF HARYANA	May 21, 1999
ASHWANI AND ANOTHER Vs. STATE OF PUNJAB	August 25, 1999
ASLAM Vs. STATE OF HARYANA	April 27, 1999
ASSA NAND Vs. STATE OF PUNJAB	August 6, 1999
ATAM PARKASH Vs. HARYANA STATE	October 14, 1999
ATAM PARKASH Vs. UNION TERRITORY	October 26, 1999
ATMA RAM Vs. BANARSI LAL	July 27, 1999
ATTAR SINGH Vs. STATE OF HARYANA	May 13, 1999
ATTHAR MAL DEAD Vs. SATISH KUMAR AGGARWAL	November 2, 1999
AVTAR KAUR Vs. BANTA	July 14, 1999
AVTAR SINGH Vs. STATE OF HARYANA	June 17, 1999
AVTAR SINGH Vs. STATE OF PUNJAB	May 26, 1999
AVTAR SINGH Vs. STATE OF HARYANA	April 1, 1999
AVTAR SINGH RANDHAWA Vs. JOINT SECRETARY	May 18, 1999
AZAD SINGH Vs. STATE OF HARYANA	May 11, 1999
B R C M COLLEGE OF ENGINEERING & TECHNOLOGY, BHIWANI Vs. STATE OF HARYANA	September 13, 1999
B S CONTRACTORS Vs. BISHAN SINGH	January 14, 1999
B.K. AGGARWAL Vs. STATE BANK OF INDIA	October 12, 1999
BAAJ SINGH Vs. STATE OF HARYANA	February 19, 1999
BABA LAL Vs. MAHIPAL SINGH	October 4, 1999
BABI KHUSHRA Vs. RAM PIARI KHUSRA	November 3, 1999
BABLI Vs. STATE OF HARYANA	April 20, 1999
BABU SINGH Vs. KULWANT SINGH	December 14, 1999
BABU SINGH Vs. STATE OF PUNJAB	September 29, 1999
BABU SINGH Vs. M C ROPAR	March 24, 1999
BACHAN KAUR Vs. MUKHTIAR SINGH	December 3, 1999
BACHAN SINGH Vs. STATE OF PUNJAB	October 11, 1999
BACHAN SINGH ALIAS GURBACHAN SINGH Vs. MOHAN LAL	September 24, 1999
BACHHATTAR SINGH Vs. STATE OF PUNJAB	August 16, 1999
BADLU Vs. STATE OF HARYANA	December 8, 1999
BAGGA SINGH Vs. STATE OF PUNJAB	November 19, 1999
BAGICHA SINGH Vs. STATE OF PUNJAB	November 1, 1999
BAHADUR Vs. STATE	July 23, 1999
BAHADUR Vs. STATE OF HARYANA	January 22, 1999
BAHADUR SINGH Vs. STATE OF PUNJAB	April 20, 1999
BAHADUR SINGH Vs. STATE OF PUNJAB	August 4, 1999
BAHADUR SINGH Vs. STATE OF PUNJAB	October 7, 1999
Baiwinder Singh alias Billa Vs. State of Punjab	May 7, 1999
BAKHTWAR SINGH Vs. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER	August 5, 1999
BALBIR KAUR Vs. GURDEV SINGH	May 4, 1999
BALBIR KUMAR Vs. STATE OF PUNJAB	October 12, 1999
BALBIR KUMAR JATTI Vs. SHIVALA BHIKHAMSAR	September 17, 1999
BALBIR SINGH Vs. STATE OF PUNJAB	December 7, 1999
BALBIR SINGH Vs. STATE OF HARYANA	December 24, 1999
BALBIR SINGH Vs. PUNJAB STATE	July 20, 1999
BALBIR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER	March 23, 1999
BALDEV KRISHAN SINGH Vs. LAND ACQUISITION COLLECTOR	July 30, 1999
BALDEV KUMAR Vs. STATE OF HARYANA AND OTHERS	November 29, 1999
BALDEV RAJ Vs. MUNICIPAL COMMITTEE	August 26, 1999
BALDEV RAJ Vs. DHARMO RANI	August 18, 1999
BALDEV RAJ Vs. STATE OF HARYANA	May 3, 1999
BALDEV RAJ HARI KISHAN Vs. STATE OF PUNJAB	February 12, 1999
BALDEV SINGH Vs. STATE OF HARYANA	January 14, 1999
Baldev Singh Vs. Union of India	December 21, 1999
BALDEV SINGH Vs. UNION OF INDIA	September 10, 1999
BALDEV SINGH Vs. STATE OF HARYANA	November 19, 1999
BALDEV SINGH Vs. STATE OF HARYANA	February 23, 1999
BALDEV SINGH Vs. HARYANA STATE ELECTRICITY BOARD	May 3, 1999
BALDEV SINGH Vs. CENTRAL BANK OF INDIA	December 9, 1999
BALDEV SINGH ALIAS GIANI Vs. STATE OF PUNJAB	January 20, 1999
BALDEV SINGH AND ANR. Vs. STATE OF PUNJAB	October 27, 1999
BALDEV SINGH CHAHAL Vs. MADAN LAL GULATI	August 5, 1999
BALDIP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS	July 30, 1999
BALJIT KAUR Vs. STATE OF PUNJAB	July 6, 1999
BALKAR SINGH Vs. DIRECTOR LAND RECORDS	September 21, 1999
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF HARYANA	May 21, 1999
BALRAJ Vs. STATE OF HARYANA	September 10, 1999
BALWANT RAI Vs. STATE OF PUNJAB	February 19, 1999
BALWANT SINGH Vs. STATE OF HARYANA	January 15, 1999
BALWANT SINGH Vs. STATE OF HARYANA	November 30, 1999
BALWANT SINGH Vs. UJJAGAR SINGH	May 10, 1999
BALWANT SINGH ETC Vs. HARBANS SINGH ETC	February 10, 1999
BALWINDER KAUR Vs. STATE OF PUNJAB	May 5, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	April 28, 1999
BALWINDER SINGH Vs. TARSEM LAL	October 8, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	July 30, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	December 4, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	May 26, 1999
BALWINDER SINGH Vs. STATE OF HARYANA	May 4, 1999
BALWINDER SINGH Vs. STATE OF PUNJAB	May 12, 1999
BANARSI LAL Vs. SURESH CHANDER	September 21, 1999
BANI SINGH Vs. JOINT SECRETARY, REHABILITATION-CUM-SETTLEMENT, COMMISSIONER	May 25, 1999
BANI SINGH Vs. CHANDGI	December 6, 1999
BANK BANDHU CO-OPERATIVE GROUP SOCIETY Vs. MANASVI CONSTRUCTION ENGINEERS AND CONTRACTORS	August 31, 1999
BANWARI LAL Vs. GHANSHAM DASS	November 19, 1999
BASANT RAM Vs. DEVI	November 16, 1999
BASHIR Vs. STATE OF PUNJAB	October 15, 1999
BASHIR AHMAD Vs. MASJIT PATTI NIYAMATPUR	February 15, 1999
BEG RAJ Vs. PUNJAB AND SIND BANK	May 18, 1999
BEHARI LAL Vs. STATE	September 18, 1999
BEHARI LAL CHARITABLE TRUST Vs. STATE OF HARYANA	July 8, 1999
BELI RAM SAREEN Vs. CENTRAL BANK OF INDIA	August 31, 1999
BETCO CHIT FUND Vs. VEEKAY INDUSTRIES	February 9, 1999
BHAG SINGH Vs. GULAB KAUR	October 28, 1999
BHAGAT INDUSTRIES Vs. SUPER TEC MACHINERIES PVT LTD	August 3, 1999
BHAGAT PARHLAD SINGH Vs. CHIEF SETTLEMENT COMMISSIONER	May 11, 1999
BHAGWAN DASS Vs. RAMESH KUMAR	August 3, 1999
BHAGWAN SARUP Vs. JAGDISH KUMAR JAIN	December 10, 1999
BHAGWAN SINGH @BHAGGI Vs. STATE OF PUNJAB	October 4, 1999
BHAGWANT SINGH Vs. SUKHJIT KAUR	September 16, 1999
Bhagwant Singh Vs. State of Punjab	December 13, 1999
BHAJAN KAUR Vs. GURMEJ SINGH	December 23, 1999
BHAJAN SINGH Vs. REGISTERED FIRM TARSEM CHAND GOYAL	September 17, 1999
BHAJAN SINGH Vs. UNION TERRITORY	July 29, 1999
BHARAT BHUSHAN Vs. HIRA	December 13, 1999
BHARAT BHUSHAN Vs. STATE OF PUNJAB	February 24, 1999
BHARAT BHUSHAN SETIA Vs. NIRMAL KANTA ETC	February 10, 1999
BHARAT BHUSHAN SETIA Vs. NIRMAL KANTA	December 10, 1999
BHARAT ENTERPRISES Vs. C LALL GOPI INDUSTRIAL ENTERPRISES	March 31, 1999
BHARAT PORCELAIN Vs. LABOUR COURT	January 25, 1999
BHARAT RAM Vs. UNION OF INDIA	January 25, 1999
BHARPAI Vs. STATE OF HARYANA	February 22, 1999
BHARTHU Vs. STATE OF HARYANA	September 30, 1999
BHARTI TELECOM LTD Vs. ALTOS INDIA LTD	August 12, 1999
BHIM SINGH DAHIYA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISSAR	January 20, 1999
BHIRA @ RAGHBIR Vs. STATE OF HARYANA	May 4, 1999
BHIWANI PARSHAD Vs. STATE OF HARYANA	July 6, 1999
BHIWANI TEXTILE MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	November 16, 1999
BHOLA RAM Vs. MADAN LAL	August 16, 1999
BHOLA SINGH Vs. STATE OF HARYANA	April 19, 1999
BHOLA SINGH Vs. STATE OF PUNJAB	August 17, 1999
BHOPAL SINGH Vs. CHATTER SINGH	August 12, 1999
BHOTI DEVI Vs. STATE OF HARYANA	August 5, 1999
BHULLA Vs. DIRECTOR LOCAL BODIES, HARYANA	November 30, 1999
BHUNA CO-OPERATIVE SUGAR MILL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	March 23, 1999
BHUP SINGH EX-SEPOY Vs. UNION OF INDIA	March 15, 1999
BHUPENDER CHAUDHARY Vs. STATE OF HARYANA	December 23, 1999
BHUPINDER NAGPAL Vs. CHANDIGARH HOUSING BOARD	August 16, 1999
BICYCLE MANUFACTURING CORPORATION Vs. SAMRAT SHIPPING COMPANY PVT LTD	November 29, 1999
BIHARI LAL Vs. RAM PIARI	January 11, 1999
BIHARI LAL Vs. STATE OF PUNJAB	February 19, 1999
BIHARI LAL Vs. STATE OF HARYANA	September 27, 1999
BIKKAR SINGH Vs. STATE OF PUNJAB	September 23, 1999
BIKRAM SINGH Vs. STATE OF HARYANA	July 7, 1999
BIMAL MALHOTRA Vs. GIAN KAUR	January 14, 1999
BIMAL RAI Vs. LAJJA KUMARI	February 18, 1999
BIMLA DEVI Vs. RAKESH GAUTAM	September 21, 1999
BIMLA RANI Vs. SAROJ ALIAS SAKUNTLA	March 18, 1999
BINDIYA MUKHIJA Vs. STATE OF PUNJAB	May 27, 1999
BINDU GARG Vs. STATE OF HARYANA	February 10, 1999
BIR SINGH Vs. STATE OF HARYANA	July 21, 1999
BIRBAL DASS Vs. STATE OF PUNJAB	July 8, 1999
BIRU MAL GAURI SHANKAR JAIN AND CO Vs. COMMISSIONER OF INCOME-TAX	November 30, 1999
BISHAMBER DASS Vs. ADDITIONAL REGISTRAR (D) COOPERATIVE SOCIETIES	November 29, 1999
BISHAN SARUP Vs. KHUSHI RAM	July 20, 1999
BISHAN SINGH Vs. STATE OF HARYANA	October 11, 1999
BISHAN SINGH Vs. BANTA SINGH	July 21, 1999
BISHNU Vs. THE STATE OF PUNJAB	December 23, 1999
BOHAR SINGH Vs. BALWINDER KAUR	October 1, 1999
BOHAR SINGH Vs. STATE OF PUNJAB	May 21, 1999
BOHAR SINGH Vs. STATE OF PUNJAB	January 21, 1999
BRAHAM SINGH Vs. AJIT SINGH	March 23, 1999
Brahm Dutt Vs. State of Punjab	July 6, 1999
BRIJ BHUSHAN SHARMA Vs. ESTATE OFFICER, U.T. CHANDIGARH	August 23, 1999
BRIJ LAL BISHNOI Vs. STATE OF HARYANA	September 23, 1999
BRIJ MOHAN Vs. MEERA DEVI	July 6, 1999
BRIJ PAL Vs. BHUDAR	September 20, 1999
BRIJINDER RAI, D.I.G. POLICE Vs. STATE OF HARYANA	January 22, 1999
BUTA SINGH Vs. STATE OF PUNJAB	April 1, 1999
BUTA SINGH Vs. STATE OF HARYANA	November 16, 1999
BUTA SINGH Vs. STATE OF PUNJAB AND OTHERS	June 1, 1999
BYFORD LEASING LIMITED Vs. EXCISE AND TAXATION OFFICER	October 14, 1999
CANARA BANK Vs. SCANOMAX INDIA LTD	September 15, 1999
CCS HARYANA AGRICULTURAL UNIVERSITY Vs. PRESIDING OFFICER LABOUR-CUM-INDUSTRIAL TRIBUNAL	February 9, 1999
CEAT FINANCIAL SERVICES LTD Vs. HARYANA SURAJ MALTINGS LIMITED	November 16, 1999
CEMENT CORPORATION OF INDIA LIMITED Vs. CHANDER KALA	July 9, 1999
CHADHA PAPERS LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION	May 27, 1999
CHAIN SINGH Vs. MOHAR SINGH	October 11, 1999
CHAMAN LAL Vs. HARBANS LAL	December 9, 1999
CHAMAN LAL Vs. STATE OF PUNJAB	February 5, 1999
CHAMAN LAL Vs. BACHITTAR SINGHTL	June 1, 1999
CHAMELA RAM Vs. BALWANT SINGH	January 21, 1999
CHANAN MAL Vs. STATE OF HARYANA	February 23, 1999
CHANAN SINGH Vs. STATE OF PUNJAB AND ANOTHER	July 6, 1999
CHANAN SINGH AND OTHERS Vs. STATE OF PUNJAB	July 23, 1999
CHANCHAL SINGH Vs. STATE OF PUNJAB	October 29, 1999
CHANCHAL VOHRA (SMT). Vs. STATE OF HARYANA	October 27, 1999
CHAND KAUR Vs. STATE OF PUNJAB	February 24, 1999
CHAND RANI UTTAM AND OTHERS Vs. UNION TERRITORY, CHANDIGARH	June 10, 1999
Chand Singh Vs. Union of India	December 2, 1999
CHANDA Vs. RATTNI	May 21, 1999
CHANDER Vs. STATE OF HARYANA	December 15, 1999
CHANDER KANTA Vs. STATE OF HARYANA	July 15, 1999
CHANDER KANTA (MRS.) Vs. THE LEARNED DISTRICT & SESSIONS JUDGE, CHANDIGARH	August 27, 1999
CHANDER MOHAN Vs. BRIJ MOHAN	November 2, 1999
CHANDER SAIN Vs. STATE OF HARYANA	July 29, 1999
CHANDERWATI Vs. ASHWANI KUMAR	August 10, 1999
CHANDGI RAM Vs. HARYANA STATE THROUGH COLLECTOR	October 15, 1999
CHARAN SINGH Vs. AJIT SINGH ETC	February 10, 1999
CHARAN SINGH Vs. JAGTAR SINGH	March 12, 1999
CHARANJI LAL Vs. AGGARWAL SHOE COMPANY	July 16, 1999
CHARANJIT SINGH Vs. STATE OF PUNJABC	November 18, 1999
CHARANJIT SINGH Vs. STATE OF PUNJAB	November 16, 1999
CHAUDHARY SUNDER LAL Vs. RAM SARUP	August 13, 1999
CHELA RAM Vs. PARSHOTAM LAL	August 6, 1999
CHHAJJU RAM Vs. PUNJAB NATIONAL BANK	August 1, 1999
CHHAJJU RAM Vs. STATE OF HARYANA	October 29, 1999
CHHAJU RAM Vs. STATE OF HARYANA	October 12, 1999
CHHAJU RAM Vs. BADHAWA RAM	July 13, 1999
CHHATWAL POTTERIES Vs. STATE OF HARYANA	September 28, 1999
CHHITTAR SINGH Vs. SIRI DEV	July 22, 1999
CHHOTI Vs. SARTU	August 3, 1999
CHOOR SINGH Vs. UNION OF INDIA	May 21, 1999
CHOPRA RUBBER INDUSTRIES Vs. PUNJAB NATIONAL BANK	August 25, 1999
COMMISSIONER OF INCOME TAX Vs. PREM DAS NO 1	May 11, 1999
COMMISSIONER OF INCOME TAX Vs. ANUPINDER SINGH	May 11, 1999
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD	July 21, 1999
COMMISSIONER OF INCOME TAX Vs. NEW KRISHNA ENGINEERING INDUSTRIES	March 20, 1999
COMMISSIONER OF INCOME TAX Vs. SHARMA AND BROS POLY FABRICS PRIVATE LIMITED	March 8, 1999
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES ANCILLARIES LTD	February 9, 1999
COMMISSIONER OF INCOME TAX Vs. JANAK STEEL TUBES P LTD	February 3, 1999
COMMISSIONER OF INCOME TAX Vs. ARJUN DAS SURINDER KUMAR AND CO	January 21, 1999
COMMISSIONER OF INCOME TAX Vs. EVELINE INTERNATIONAL	November 16, 1999
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR LEGAL HEIR OF ROSHAN LAL DEED	January 27, 1999
COMMISSIONER OF INCOME-TAX Vs. RAM MOHAN KABRA	January 12, 1999
COMMISSIONER OF INCOME-TAX Vs. L D SATIJA	March 20, 1999
COMMISSIONER OF INCOME-TAX Vs. RAMA MUNJAL	March 8, 1999
COMMISSIONER OF INCOME-TAX Vs. SHANTI SWARUP	April 22, 1999
COMMISSIONER OF INCOME-TAX Vs. PEARL MECH ENGINEERING AND FOUNDRY WORKS P LTD	July 21, 1999
COMMISSIONER OF INCOME-TAX Vs. MAGHAN PAPER MILLS P LTD	May 11, 1999
COMPACT PACKERS PVT LIMITED Vs. ARKSAN LIMITED	October 26, 1999
CONSTABLE BALKARAN SINGH Vs. STATE OF PUNJAB	March 22, 1999
COTTON CORPORATION OF INDIA LTD Vs. STATE OF PUNJAB	September 14, 1999
COURT ON ITS MOTION Vs. R.S. MITTAL	September 6, 1999
COURT ON ITS OWN MOTION Vs. AMRINDER SINGH	June 4, 1999
CT SCAN RESEARCH CENTRE PVT LTD Vs. DIRECTOR GENERAL OF HEALTH SERVICES	September 6, 1999
D C M FINANCIAL SERVICES LTD Vs. PRITHIPAL SINGH CONSTRUCTION CO	December 16, 1999
D R MALHOTRA AND OTHERS Vs. STATE OF PUNJAB	August 18, 1999
D S MUDI EX-CAPT Vs. UNION OF INDIA	March 15, 1999
D.A.V. PUBLIC SCHOOL Vs. AJIT TANWAR (MINOR) SON OF SHRI RAJBIR SINGH	October 5, 1999
DALBIR KAUR KALYAN Vs. STATE OF PUNJAB	October 11, 1999
DALBIR SINGH Vs. STATE OF PUNJAB	February 18, 1999
DALBIR SINGH Vs. UNION OF INDIA	October 7, 1999
DALBIR SINGH Vs. PUNJAB STATE	August 18, 1999
DALBIR SINGH BAGGA Vs. STATE OF PUNJAB AND ORS.	August 27, 1999
DALIP SINGH Vs. HOSHIARA	September 9, 1999
DALIP SINGH Vs. STATE OF HARYANA	March 31, 1999
DALJIT SINGH ALIAS BILLA Vs. STATE OF PUNJAB	July 12, 1999
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB	April 1, 1999
DALWINDER SINGH ALIAS KALU Vs. STATE OF PUNJAB	December 8, 1999
DAMODAR SHARMA Vs. STATE OF HARYANA	April 8, 1999
DANO Vs. MOHAR SINGH	May 9, 1999
DARA SINGH ALIAS DARBARA SINGH AND Vs. TEJ KAUR	October 26, 1999
DARBARA SINGH Vs. STATE OF PUNJAB	May 14, 1999
DARSHAN FORGINGS P LTD Vs. PUNJAB FINANCIAL CORPORATION	May 13, 1999
DARSHAN KUMAR GOEL Vs. GAZEBO INDUSTRIES LTD.	March 31, 1999
DARSHAN KUMAR GOYAL Vs. GAZEBO INDUSTRIES LTD.	July 5, 1999
DARSHAN LAL Vs. STATE OF HARYANA	January 7, 1999
DARSHAN SINGH Vs. STATE OF PUNJAB	December 1, 1999
DARSHAN SINGH Vs. STATE OF PUNJAB	October 15, 1999
DARSHAN SINGH Vs. STATE OF PUNJAB	April 26, 1999
DARSHAN SINGH Vs. STATE OF PUNJAB	July 26, 1999
DARSHAN SINGH Vs. STATE OF PUNJAB	July 8, 1999
DARSHAN SINGH GILL Vs. PUNJAB AGRICULTURAL UNIVERSITY	November 2, 1999
DARSHANA KUMARI Vs. SATYA WATI	September 22, 1999
DASONDHA SINGH Vs. STATE OF HARYANA	February 12, 1999
DAVINDER KAUR Vs. GURU NANAK DEV UNIVERSITY	May 31, 1999
DAYA LAL SHARMA Vs. STATE OF HARYANA	September 20, 1999
DAYA NAND Vs. HAR LAL	August 23, 1999
DAYA NAND DALAL Vs. STATE OF HARYANA	January 19, 1999
DAYA NAND SHARMA Vs. SEWA SINGH	October 5, 1999
DAYA RAM Vs. STATE OF HARYANA	December 24, 1999
DAYA RAM SHARMA Vs. STATE OF HARYANA	July 26, 1999
DAYA SINGH Vs. PUNJAB NATIONAL BANK	April 5, 1999
DEE DEE ELECTRICALS Vs. ROAD MASTER FOODS LIMITED	February 10, 1999
DEEP CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 12, 1999
DEEPAK KUMAR Vs. HEM RAJ	October 12, 1999
DEEPAK SHARMA Vs. STATE OF HARYANA	September 29, 1999
DEEPU @ DEEPAK Vs. STATE OF HARYANA	November 1, 1999
DES RAJ Vs. STATE OF PUNJAB	September 28, 1999
DES RAJ ASHOK KUMAR Vs. RAJ KUMAR	June 1, 1999
DEV DUTT KHANNA Vs. STATE OF PUNJAB	September 10, 1999
DEV RAJ Vs. STATE OF HARYANA	March 30, 1999
DEV RAJ Vs. TARSEM LAL	March 5, 1999
DEV SINGH Vs. STATE OF PUNJAB	August 27, 1999
DEVENDER KUMAR JOSHI Vs. KURUKSHETRA UNIVERSITY	September 18, 1999
DEVENDER SINGH Vs. STATE OF HARYANA	June 1, 1999
DEVI BAI WIDOW OF CH MANGHA RAM Vs. SH GURBACHAN SINGH	December 20, 1999
DEVI DAYAL Vs. STATE OF HARYANA	April 27, 1999
DEVI LAL Vs. STATE OF HARYANA	February 15, 1999
DEVINDER Vs. STATE OF HARYANA	January 22, 1999
DEVINDER Vs. STATE OF HARYANA	November 4, 1999
DEVINDER KUMAR Vs. P O LABOUR COURT GURGAON	April 5, 1999
DEVINDER KUMAR Vs. STATE OF PUNJAB	August 24, 1999
DEVINDER LAL GUPTA Vs. UNION TERRITORY OF CHANDIGARH	February 12, 1999
DEVINDER SINGH Vs. STATE OF HARYANA	May 7, 1999
DEVINDER SINGH Vs. HARBANS SINGH	March 1, 1999
DEVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB	May 25, 1999
DEVINDER SINGH DHULL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK	November 2, 1999
DHANPAT Vs. STATE OF HARYANA	December 7, 1999
DHANPAT RAI Vs. GRAM PANCHAYAT	August 19, 1999
DHARAM PAL Vs. JANAK KISHORE	February 10, 1999
DHARAM PAL Vs. STATE OF HARYANA	September 8, 1999
DHARAM PAL Vs. DARBARA SINGH	September 24, 1999
DHARAM PAL Vs. STATE OF HARYANA	November 29, 1999
DHARAM PAL Vs. STATE OF HARYANA	May 4, 1999
DHARAMBIR Vs. MANSA RAM	August 9, 1999
DHARAMPAL Vs. STATE OF HARYANA	September 9, 1999
DHARAMPAL Vs. STATE OF HARYANA	November 1, 1999
DHARAMPAL JINDAL Vs. STATE OF HARYANA	July 13, 1999
Dharamvir Vs. State of Haryana	August 23, 1999
DHARAMVIR Vs. STATE OF HARYANA	July 9, 1999
DHARMA Vs. STATE OF PUNJAB	August 12, 1999
DHIMAN SINGH Vs. MUNICIPAL CORPORATION, AMRITSAR	December 21, 1999
DHIYAN SINGH Vs. GULZAR AHMED	December 21, 1999
DHOOP SINGH EX-NAIK Vs. UNION OF INDIA	January 22, 1999
DIDAR SINGH Vs. RAMPAL SINGH	September 14, 1999
Dilbag Singh Vs. State of Punjab	July 14, 1999
DILBAG SINGH Vs. STATE OF HARYANA	May 10, 1999
DILBAGH RAI Vs. STATE OF HARYANA	February 12, 1999
DILBAGH SINGH Vs. AMAR SINGH	September 1, 1999
DILBAR Vs. STATE OF PUNJAB	March 9, 1999
DILBARI Vs. HARBHAGWAN	August 5, 1999
DIN DAYAL Vs. STATE OF HARYANA	December 17, 1999
DIN DAYAL GABA Vs. STATE OF HARYANA	December 14, 1999
DINA NATH SHARMA Vs. RAM KUMAR	August 30, 1999
DINESH KUMAR Vs. STATE OF PUNJAB	March 5, 1999
DINESH KUMAR KHANNA Vs. STATE OF PUNJAB	August 5, 1999
DISTRICT KHADI GRAM UDYOG KARYA KARTA SANGH BATHINDA Vs. VED PARKASH	July 27, 1999
DIWAN CHAND Vs. STATE OF HARYANA	December 1, 1999
DIWAN HIRA LAL KAPOOR Vs. STATE OF HARYANA	June 8, 1999
DOUBLE SEVEN BAKERY Vs. PUNJAB NATIONAL BANK	March 22, 1999
DR. A.K. BAKHSHI Vs. PANJAB UNIVERSITY AND ORS.	December 22, 1999
DR. B.N.S. WALIA Vs. UNION OF INDIA	October 1, 1999
DR. H.C. SHARMA Vs. STATE OF PUNJAB AND OTHERS	September 28, 1999
DR. KUSUM NARULA Vs. STATE OF PUNJAB	November 30, 1999
DR. M.L. SACHDEVA Vs. STATE OF PUNJAB THROUGH SECRETARY EDUCATION	July 30, 1999
DR.LAJ BHANDARI Vs. STATE OF HARYANA AND ANR.	September 9, 1999
DURGA DASS Vs. SWARAN KANTA	March 11, 1999
EDUCATE INDIA SOCIETY REGD Vs. STATE OF HARYANA	March 18, 1999
EMPLOYEES STATE INSURANCE CORPORATION Vs. SURYA PRINTMAC INDUSTRIES FARIDABAD	March 17, 1999
ERROL RODRIGUES Vs. U.T. CHANDIGARH AND ANOTHER	November 17, 1999
EX Vs. GOVT. OF INDIA	October 7, 1999
EX. CAPTAIN BANT SINGH Vs. CHANDIGARH ADMINISTRATION	September 14, 1999
EX. H.C. HARI KRISHAN Vs. STATE OF HARYANA	November 15, 1999
EX.HC MOHINDER SINGH Vs. STATE OF HARYANA	September 6, 1999
EXECUTIVE ENGINEER Vs. RAM NIWAS BANSAL	September 8, 1999
EXECUTIVE ENGINEER DS PUNJAB STAGE ELECTRICITY BOARD DIVISION Vs. WORKERS FEDERATION INTUC	March 5, 1999
FACULTY ASSOCIATION POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. UNION OF INDIA	September 16, 1999
FAQUIR CHAND Vs. STATE OF HARYANA	May 18, 1999
FAQUIRA Vs. KHEM CHAND	January 14, 1999
Faquria Khan Vs. State of Punjab	April 8, 1999
FATEH SINGH JITENDER KUMAR Vs. STATE OF HARYANA	May 4, 1999
FAUJA SINGH Vs. DALIP SINGH UJJAGAR SINGH	October 12, 1999
FIRM J.C. WOOLLEN MILLS Vs. MAHANT SOHAN DASS CHELA MAHANT PURAN DASS	February 9, 1999
FOOD CORPORATION OF INDIA Vs. BRIJ LAL BHARAT BHUSHAN	August 10, 1999
FRICK INDIA PRIVATE LTD Vs. VIJAY BAHADUR SINGH	July 7, 1999
FULJIT KAUR Vs. STATE OF PUNJAB	December 21, 1999
G S ENGINEERING WORKS Vs. STATE OF HARYANA	May 5, 1999
GAIN CHAND Vs. NANAK SINGH	September 15, 1999
GAJINDER SINGH Vs. RAJ BALA	July 30, 1999
GAJJAN SINGH Vs. SADHU SINGH	March 22, 1999
GANDHI SINGH Vs. STATE OF PUNJAB	November 19, 1999
GANESHA Vs. GHARSI RAM	September 23, 1999
GANGA LAL Vs. STATE OF HARYANA	April 29, 1999
GARIB DASS Vs. MUNICIPAL CORPORATION	September 15, 1999
GAURAN DEVI Vs. BALBIR SINGH	December 1, 1999
GAUTAM BUILDERS Vs. UNION OF TERRITORY	October 8, 1999
GENERAL MANAGER PUNJAB ROADWAYS HOSHIARPUR Vs. AJIT SINGH	July 5, 1999
Ghansham Dass Vs. State of Punjab	June 2, 1999
GIAN CASTINGS LTD Vs. UOI	January 27, 1999
GIAN CHAND Vs. UNION OF INDIA	September 23, 1999
GIAN SINGH Vs. STATE OF PUNJAB	May 26, 1999
Gianender Kumari Vs. State of Haryana	April 28, 1999
GINDER SINGH Vs. STATE OF PUNJAB	February 10, 1999
GINDER SINGH Vs. HARBANS LAL	October 26, 1999
GOEL RICE AND GENL MILLS Vs. HARYANA FINANCIAL CORPORATION	August 19, 1999
GOKHA SINGH Vs. STATE OF PUNJAB	February 22, 1999
GOLDEN FORESTS (I) LTD Vs. REGISTRAR OF COMPANIES	January 22, 1999
GOLO DEVI Vs. STATE OF HARYANA	February 25, 1999
GOPAL SINGH Vs. DEVI CHARAN	October 29, 1999
GOPI CHAND Vs. ONKAR	September 22, 1999
GRAM PANCHAYAT Vs. CHAMBEL SINGH	September 21, 1999
GRAM PANCHAYAT Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS	September 22, 1999
GRAM PANCHAYAT Vs. DES RAJ	December 14, 1999
GRAM PANCHAYAT Vs. EXCISE AND TAXATION COMMISSIONER	May 12, 1999
GRAM PANCHAYAT BEAS Vs. STATE OF PUNJAB	July 15, 1999
GRAM PANCHAYAT OF VILLAGE MAHADIAN Vs. ADDITIONAL DIRECTOR/CONSOLIDATION	August 12, 1999
GRAM PANCHAYAT, DAROLI JAT Vs. LOKESH DEVI	December 17, 1999
GRAM PANCHAYAT, HIRDAPUR Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB	November 29, 1999
GULDIN AND OTHERS Vs. STATE OF HARYANA	June 3, 1999
GULF AIR CO Vs. NAHAR SPINNING MILLS LTD	September 7, 1999
GULJINDER SINGH Vs. HARI SINGH	November 5, 1999
GULZAR SINGH Vs. NANAK CHAND	February 1, 1999
GULZAR SINGH Vs. STATE OF HARYANA	November 16, 1999
GUN-NIT SINGH Vs. STATE OF PUNJAB	March 8, 1999
GURBACHAN KAUR Vs. STATE OF PUNJAB	September 28, 1999
GURBACHAN SINGH Vs. STATE OF PUNJAB	December 7, 1999
GURBACHAN SINGH Vs. CHAIN SINGH	October 1, 1999
GURBANCHAN SINGH Vs. PREM NATH	September 7, 1999
GURBAX SINGH Vs. MAHANT GOVIND DASS CHELA MAHANAT RAM DASS CHELA MAHANT BARHM DASS AND ANR.	May 5, 1999
GURBAX SINGH Vs. KARAM CHAND	May 5, 1999
GURBAX SINGH Vs. STATE OF PUNJAB	September 23, 1999
GURBAX SINGH Vs. KESRO DEVI	September 27, 1999
GURBAX SINGH PATIAL SENIOR ASSISTANT CRIMINAL BRANCH PUNJAB AND HARYANA HIGH Vs. HIGH COURT OF PUNJAB AND HARYANA	March 16, 1999
GURBIR SINGH Vs. STATE OF PUNJAB	September 13, 1999
GURCHARAN SINGH Vs. COMMISSIONER	October 26, 1999
GURCHARAN SINGH Vs. STATE OF PUNJAB	November 26, 1999
GURCHARAN SINGH Vs. BALDEV SINGH	November 16, 1999
GURCHARAN SINGH Vs. STATE OF PUNJAB	December 4, 1999
GURCHARAN SINGH Vs. GURCHARAN SINGH	May 6, 1999
GURCHARAN SINGH Vs. STATE OF PUNJAB	June 4, 1999
GURCHARAN SINGH Vs. GRAM PANCHAYAT	August 26, 1999
GURCHARAN SINGH ALIAS BOLA Vs. STATE OF PUNJAB	September 8, 1999
GURCHARAN SINGH ALIAS CHANNA Vs. STATE OF PUNJAB	December 16, 1999
GURCHARAN SINGH ALIAS CHANNA Vs. STATE OF HARYANA	March 30, 1999
GURDAS SINGH Vs. CHANAN SINGH	September 7, 1999
GURDAWARA SAHIB PATSHAHI NAUMI GURU TEG BAHADUR SAHAIB HIND Vs. JAGGAR SINGH	September 9, 1999
GURDEV SINGH Vs. HARCHAND SINGH	August 30, 1999
GURDEV SINGH Vs. SATISH KUMAR	September 7, 1999
GURDEV SINGH Vs. STATE OF HARYANA	August 31, 1999
GURDEV SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, PATIALA RANGE	May 6, 1999
GURDEV SINGH Vs. STATE OF PUNJAB	September 9, 1999
GURDEV SINGH Vs. STATE OF PUNJAB	May 14, 1999
GURDEV SINGH Vs. GRAM PANCHAYAT, MARWA	September 23, 1999
GURDEV SINGH Vs. JALJODHAN SINGH	October 4, 1999
GURDIAL KAUR Vs. REGISTRAR CO OPERATIVE SOCIETY PUNJAB CHANDIGARH	October 8, 1999
GURDIAL SINGH Vs. STATE OF HARYANA	October 13, 1999
GURDIAL SINGH Vs. STATE OF PUNJAB	December 1, 1999
GURDIAL SINGH Vs. GULSHAN KUMAR	July 26, 1999
GURDIAL SINGH Vs. ORIENTAL BANK OF COMMERCE	March 23, 1999
GURDIAL SINGH Vs. ORIENTAL BANK OF COMMERCE	February 23, 1999
GURDIAL SINGH Vs. STATE OF PUNJAB	May 14, 1999
GURDIAL SINGH Vs. PARMINDER SINGH & ANR	July 8, 1999
GURDIAL SINGH AND OTHERS Vs. SWARANJIT KAUR	April 1, 1999
GURDIP SINGH Vs. STATE OF HARYANA AND OTHERS	November 3, 1999
GURDIP SINGH Vs. STATE OF HARYANA	November 5, 1999
GURDWARA PARBANDHAK COMMITTEE Vs. SUMER CHAND SAINI	August 26, 1999
GURJANT SINGH Vs. STATE OF HARYANA	December 1, 1999
GURJEET SINGH ALIAS KOCHA Vs. STATE OF HARYANA	October 15, 1999
GURJINDER KAUR Vs. STATE OF PUNJAB	November 17, 1999
GURJIT SINGH Vs. COMMISSIONER	October 28, 1999
GURKIRPAL SINGH Vs. STATE OF PUNJAB	January 14, 1999
GURMAIL KAUR Vs. HARBHAJAN SINGH	August 3, 1999
GURMAIL KAUR Vs. THANA SINGH	August 19, 1999
GURMAIL KAUR Vs. STATE OF PUNJAB AND ANOTHER	December 7, 1999
GURMAIL SINGH Vs. UDHAM KAUR	April 9, 1999
GURMAIL SINGH Vs. KARTAR KAUR	October 28, 1999
GURMEET KAUR Vs. KULDIP SINGH	February 10, 1999
GURMEET SINGH Vs. STATE OF HARYANA	October 13, 1999
GURMEET SINGH Vs. STATE OF PUNJAB	July 8, 1999
GURMEET SINGH & OTHERS Vs. STATE OF HARYANA	April 26, 1999
GURMEJ KAUR Vs. SWARAN SINGH	April 29, 1999
Gurmej Singh Vs. Inspector Customs	January 27, 1999
GURMINDER SINGH Vs. STATE OF PUNJAB	February 17, 1999
GURMIT KAUR Vs. STATE OF PUNJAB AND ANOTHER	August 11, 1999
GURMIT SINGH Vs. S.I. YOG RAJ SHARMA	January 13, 1999
GURMUKH SINGH Vs. UNION OF INDIA	March 20, 1999
GURMUKH SINGH AND ANOTHER Vs. STATE OF PUNJAB	March 8, 1999
GURNAM KAUR Vs. MITHOO SINGH	February 12, 1999
GURNAM KAUR Vs. AMARJIT KAUR	September 23, 1999
GURNAM KAUR Vs. STATE OF HARYANA	July 28, 1999
GURNAM SINGH Vs. SARBJIT KAUR	February 10, 1999
GURNAM SINGH Vs. STATE OF HARYANA	March 11, 1999
GURNAM SINGH Vs. RATTAN KAUR	July 22, 1999
GURNAM SINGH @ GAMMA Vs. STATE OF HARYANA	October 11, 1999
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS	May 7, 1999
GURPAL SINGH Vs. STATE OF PUNJAB	April 1, 1999
GURPAL SINGH Vs. JAGAN NATH	January 25, 1999
GURPREET KAUR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH	October 12, 1999
GURPREET SINGH Vs. UNION OF INDIA	November 30, 1999
GURPREET SINGH SIDHU Vs. STATE OF PUNJAB	March 30, 1999
GURSHARAN SINGH Vs. VARINDER KUMAR SURINDER MOHAN	July 20, 1999
GURVINDER SINGH @ KALU Vs. STATE OF PUNJAB	October 26, 1999
GURVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB	June 4, 1999
GURWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS	January 11, 1999
H S E B Vs. RAJ PAL SINGH	February 10, 1999
H.S.E.B. Vs. UNIVERSAL FASTENERS (P) LTD	November 2, 1999
HAIJIT SINGH Vs. STATE OF HARYANA	May 7, 1999
HAKAM SINGH Vs. GURDEV SINGH	August 25, 1999
HAKUMAT SINGH Vs. STATE OF PUNJAB AND OTHERS	October 12, 1999
HANS RAJ Vs. STATE OF HARYANA	November 29, 1999
HARBANS KAUR Vs. JAGIR SINGH	December 9, 1999
HARBANS KAUR Vs. STATE OF PUNJAB	January 18, 1999
HARBANS LAL Vs. MAHANT GURMUKH DASS	May 31, 1999
HARBANS LAL Vs. STATE OF HARYANA	March 5, 1999
HARBANS LAL Vs. WALAITI RAM	July 13, 1999
HARBANS LAL MALHOTRA Vs. STATE OF PUNJAB	March 11, 1999
HARBANS SINGH Vs. JOGINDER SINGH	February 12, 1999
HARBANT SINGH Vs. STATE OF PUNJAB AND ANR.	December 22, 1999
HARBHAGWAN Vs. STATE OF HARYANA	June 4, 1999
HARBHAGWAN Vs. CHIEF SETTLEMENT COMMISSIONER	January 27, 1999
HARBHAJAN SINGH Vs. MALOOK SINGH	May 27, 1999
HARBHAJAN SINGH Vs. STATE OF PUNJAB	October 8, 1999
HARBHAJAN SINGH AND ANOTHER Vs. U T CHANDIGARH	August 19, 1999
HARBHAJAN SINGH RANDHAWA Vs. PUNJAB STATE	August 2, 1999
HARBILAS Vs. THE COMMISSIONER, FEROZEPUR DIVISION	September 16, 1999
HARCHARAN SINGH Vs. UNION OF INDIA	November 29, 1999
HARCHARAN SINGH ALIAS CHARNI Vs. STATE OF PUNJAB	December 23, 1999
HARDAM SINGH Vs. DEV SINGH	November 3, 1999
HARDAYAL SINGH Vs. KIRPAL SINGH	July 29, 1999
HARDEEP PAL Vs. STATE OF PUNJAB	July 7, 1999
HARDEV SINGH Vs. STATE OF HARYANA	November 2, 1999
HARDEV SINGH SIDHU Vs. HARJASJIT SINGH CHAWLA	November 3, 1999
HARDEV SINGH SODHI Vs. USHA TREHAN	March 19, 1999
HARDIP SINGH Vs. STATE OF PUNJAB	May 6, 1999
HARDYAL KAUR Vs. STATE OF PUNJAB	January 19, 1999
HARI CHAND Vs. AVTAR SINGH	July 26, 1999
HARI CHAND GANDHI Vs. SURESH GANDHI	June 3, 1999
HARI KRISHAN Vs. STATE OF HARYANA	November 19, 1999
HARI PARASHAD SHARMA Vs. STATE OF HARYANA	September 7, 1999
HARI SINGH Vs. GURDIAL SINGH	October 7, 1999
HARI SINGH Vs. HAKAM SINGH	December 6, 1999
HARI SINGH Vs. AMRIT	May 31, 1999
HARI SINGH AND ANOTHER Vs. STATE OF PUNJAB	June 3, 1999
HARI SINGH SARPANCH Vs. COMMISSIONER-CUM-SECRETARY, GOVT OF HARYANA	August 12, 1999
HARINDER KAUR SAHI Vs. MEHNGA RAM	November 2, 1999
HARINDER PAL SINGH Vs. KULDEEP SINGH	August 28, 1999
HARINDER SINGH Vs. PUNJAB STATE	October 11, 1999
HARINDER SINGH Vs. STATE OF PUNJAB	April 9, 1999
HARISH Vs. STATE OF HARYANA	August 26, 1999
HARISH Vs. STATE OF HARYANA	April 8, 1999
HARISH SINGH Vs. STATE OF HARYANA	January 21, 1999
HARJEET SINGH Vs. DISTRICT JUDGE	March 11, 1999
HARJINDER SINGH Vs. STATE OF PUNJAB	August 10, 1999
HARJINDER SINGH @ GHULLU Vs. STATE OF PUNJAB	November 16, 1999
HARJINDER SINGH @ RAJU Vs. STATE OF PUNJAB	October 12, 1999
HARJIT KAUR Vs. STATE OF PUNJAB	July 29, 1999
HARJIT SINGH Vs. STATE OF PUNJAB	March 23, 1999
HARJIT SINGH Vs. STATE OF PUNJAB	January 28, 1999
HARKESH CHAUDHARY Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF	July 12, 1999
HARMESH KUMAR Vs. STATE OF PUNJAB	April 5, 1999
HARMIT SINGH EX-CONSTABLE Vs. STATE OF PUNJAB	February 26, 1999
HARMOHINDER SINGH Vs. GURJIT SINGH	November 2, 1999
HARNAM KAUR Vs. UNION OF INDIA	March 18, 1999
HARNAM SINGH Vs. MALKIAT SINGH	September 8, 1999
HARNEK SINGH Vs. STATE OF PUNJAB	November 29, 1999
HARPAL SHARMA Vs. TRIPTA RANI	January 27, 1999
HARPAL SINGH Vs. STATE OF HARYANA	January 7, 1999
HARPAL SINGH Vs. ADDITIONAL SECRETARY CUM ADDITIONAL REGISTRAR CO OPERATION PUNJAB	December 9, 1999
HARPAL SINGH Vs. STATE OF PUNJAB	August 27, 1999
HARPAL SINGH Vs. ADDITIONAL SECRETARY	February 9, 1999
HARPOOL SINGH Vs. STATE OF PUNJAB	November 19, 1999
HARPREET SINGH Vs. STATE OF PUNJAB	July 28, 1999
HARSH VANDANA @ HEMA Vs. STATE OF PUNJAB	September 23, 1999
HARSH VARDHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	May 25, 1999
HARSHARAN SINGH Vs. STATE OF PUNJAB	February 12, 1999
HARVINDER KAUR SABHARWAL Vs. NAVNEET KAUR	May 20, 1999
HARVINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA	November 16, 1999
HARWINDER MANN Vs. GURPAL SINGH MANN	May 13, 1999
HARYANA DRUGS AND PHARMACEUTICALS LTD Vs. K SINGHAL	December 21, 1999
HARYANA STATE ADHYAPAK SANGH GURGAON Vs. STATE OF HARYANA	December 9, 1999
HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION Vs. SANJIVAN RESEARCH LABORATORIES	January 15, 1999
HARYANA STATE CO OPERATIVE DEV Vs. RAJBIR SINGH	January 27, 1999
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK CHANDIGARH Vs. SUNIL DUTTA	December 24, 1999
HARYANA STATE ELECTRICITY BOARD Vs. UNIVERSAL FASTENERS PVT LIMITED	November 2, 1999
HARYANA STATE ELECTRICITY BOARD THROUGH SECRETARY Vs. RAJ PAL SINGH	February 10, 1999
HARYANA STATE ELECTRICITY BOARD, PANCHKULA Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD	August 31, 1999
HARYANA TELECOM LIMITED Vs. STERLITE INDUSTRIES INDIA LTD	January 7, 1999
HARYANA VIDYUT PRASHARAN NIGAM LIMITED/HARYANA STATE ELECTRICITY BOARD AND Vs. SIYYA RAM	August 18, 1999
HASSAN MURTAZA ALIAS JOHNY Vs. STATE OF HARYANA	March 21, 1999
HAV RAM MEHAR SINGH Vs. UNION OF INDIA	December 16, 1999
HAVELI RAM Vs. STATE OF HARYANA	September 27, 1999
HAWA SINGH SARPANCH Vs. STATE OF HARYANA	December 6, 1999
HERO CYCLES LIMITED Vs. INTERNATIONAL CYCLE AND STRIPS LIMITED LUDHIANA	May 18, 1999
HET RAM Vs. BADLU	May 21, 1999
HIGHWAY CYCLE INDUSTRIES AND SUNBEAM AUTO LIMITED Vs. IN RE	February 10, 1999
HIMMAT SINGH Vs. STATE OF PUNJAB	December 6, 1999
HIND LEVERS CHEMICALS LTD Vs. STATE OF PUNJAB	April 7, 1999
HINDU KANYA MAHA VIDYALAYA Vs. JIND IMPROVEMENT TRUST	September 17, 1999
HINDUSTAN LEVER LTD Vs. DISTRICT JUDGE CHANDIGARH	June 2, 1999
HIRA LAL Vs. STATE OF PUNJAB	October 6, 1999
HIRA LAL KUSHWAHA AND ANOTHER Vs. MADHUVINDER	August 17, 1999
HIRA SINGH AND OTHERS Vs. STATE OF HARYANA	July 16, 1999
HISSAR MEDICAL DIAGNOSTIC AND HOSPITAL PRIVATE LIMITED Vs. ADDL CIVIL JUDGE SR DIVISION HISSAR	April 29, 1999
HMT LIMITED Vs. UNION OF INDIA	July 6, 1999
HOSHIAR SINGH Vs. MAHENDER	November 29, 1999
HOSHIAR SINGH Vs. STATE OF HARYANA	December 1, 1999
HOSHIAR SINGH Vs. STATE OF HARYANA	May 18, 1999
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL	April 24, 1999
I.S. BANTA Vs. STATE OF HARYANA	November 30, 1999
INDER KUMAR MODI Vs. STATE OF HARYANA AND ANR.	November 30, 1999
INDER PAL Vs. DES RAJ	December 15, 1999
INDER SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER	March 5, 1999
INDER SINGH Vs. STATE OF HARYANA	April 21, 1999
INDERAJ & ORS. Vs. STATE OF HARYANA & ANR.	May 13, 1999
INDERBIR SINGH Vs. STATE OF PUNJAB	April 19, 1999
INDERJIT CHOPRA Vs. UNION TERRITORY ADMINISTRATION	March 11, 1999
INDERJIT KAUR ALIAS JAGIR KAUR Vs. BHAG SINGH	July 21, 1999
INDERJIT SINGH Vs. PUNJAB STATE FEDERATION OF CO	July 22, 1999
INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD Vs. P O LABOUR COURT CHANDIGARH	December 23, 1999
INDIAN OIL CORPORATION LIMITED Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY	January 8, 1999
INDIAN OIL CORPORATION LTD Vs. EXCISE AND TAXATION OFFICER AMBALA CANTT AMBALA	May 5, 1999
INDIAN SULPHACID INDUSTRIES LTD Vs. JOGINDER KAUR	May 27, 1999
INDU GUPTA Vs. DIRECTOR SPORTS PUNJAB CHANDIGARH	May 31, 1999
INDURE LIMITED Vs. STATE OF HARYANA	September 30, 1999
INTERNATIONAL WOOLEN MILLS Vs. STANDARD WOOL U K LIMITED	December 9, 1999
IQBAL SINGH Vs. STATE OF PUNJAB	May 26, 1999
ISHWAR CHAND GUPTA Vs. CHANDER SHEKHAR AND ANOTHER	December 6, 1999
ISHWAR DAS Vs. LACHHMAN DASS	September 21, 1999
ISHWAR DEYAL Vs. U T CHANDIGARH	July 22, 1999
Ishwar Singh Vs. State of Haryana	December 7, 1999
ISHWAR SWAROOP SHARMA Vs. JAGMOHAN LAL	November 26, 1999
ISRIAL AND ORS. Vs. THE STATE OF HARYANA	November 30, 1999
J G FINANCE LTD Vs. JAMNA AUTO INDUSTRIES	February 10, 1999
JABRA SINGH Vs. STATE OF PUNJAB	December 24, 1999
JAG RAM Vs. FINANCIAL COMMISSIONER REVENUE HARYANA	December 22, 1999
JAGAN NATH Vs. DURGA DATT	December 21, 1999
JAGAN NATH Vs. CHIEF SETTLEMENT COMMISSIONER, REHABILITATION DEPARTMENT	June 30, 1999
JAGAN NATH SINGHAL Vs. DEPUTY COMMISSIONER OF INCOME-TAX	September 28, 1999
JAGDEEP SINGH Vs. STATE OF HARYANA	August 13, 1999
JAGDEEP SINGH Vs. STATE OF PUNJAB	January 7, 1999
JAGDEV SINGH Vs. DIRECTOR LOCAL BODIES	May 27, 1999
JAGDEV SINGH Vs. DIRECTOR LOCAL BODIES PUNJAB	May 7, 1999
JAGDEV SINGH GREWAL Vs. GURBIR SINGH	August 6, 1999
JAGDIP SINGH Vs. STATE OF PUNJAB	December 7, 1999
JAGDISH Vs. FAKIR CHAND	April 21, 1999
JAGDISH Vs. STATE OF HARYANA	May 14, 1999
JAGDISH @ PINKI Vs. STATE OF HARYANA	May 19, 1999
JAGDISH KAUR ALIAS RAMA Vs. VIJAY KUMAR	October 28, 1999
JAGDISH LAL Vs. KRISHAN LAL	August 4, 1999
JAGDISH RAM Vs. STATE OF HARYANA	August 5, 1999
JAGIR CHAND Vs. JAGSIR SINGH	September 9, 1999
JAGIR SINGH Vs. RANJIT KAUR	May 26, 1999
JAGIR SINGH Vs. STATE OF HARYANA	July 16, 1999
JAGIR SINGH Vs. AJMER SINGH	September 17, 1999
JAGIR SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB	December 20, 1999
JAGIR SINGH Vs. STATE OF PUNJAB	February 5, 1999
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	September 17, 1999
JAGJIT SINGH Vs. HARYANA ROADWAYS	January 22, 1999
JAGJIT SINGH Vs. VANEET JAIN	September 7, 1999
JAGJIT SINGH @ JIT SINGH Vs. STATE OF PUNJAB	April 27, 1999
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB	December 24, 1999
JAGJIT SINGH SANDHU Vs. THE STATE OF PUNJAB AND ORS.	November 30, 1999
JAGMAIL SINGH Vs. AMARJEET KAUR	November 3, 1999
JAGRAJ SINGH Vs. LABH SINGH	September 15, 1999
JAGROOP SINGH & OTHERS Vs. STATE OF PUNJAB	May 4, 1999
JAGRUP SINGH Vs. BANT KAUR @ JASWANT KAUR	January 14, 1999
JAGTAR SINGH Vs. SATNAM KAUR	September 10, 1999
JAI KAUR Vs. STATE OF PUNJAB	August 9, 1999
JAI NARAIN SINGH Vs. HARYANA STATE SOCIAL WELFARE ADVISORY BOARD	July 27, 1999
JAI PAL Vs. STATE OF HARYANA	August 24, 1999
JAI PAL Vs. STATE OF HARYANA	June 1, 1999
JAI RAM Vs. STATE OF PUNJAB	February 10, 1999
JAIPAL Vs. BHAGMALI	August 12, 1999
JALAL MASIH Vs. HANIFA	August 10, 1999
JANAK RAJ Vs. MOHINDER SINGH	September 17, 1999
JANG SINGH ALIAS JANG RAM Vs. UNION OF INDIA	April 1, 1999
JANKI DEVI AND OTHERS Vs. STATE OF HARYANA	May 4, 1999
JARNAIL SINGH Vs. JOINT SECRETARY	May 18, 1999
JARNAIL SINGH Vs. STATE OF HARYANA	April 5, 1999
JARNAIL SINGH Vs. JOINT DIRECTOR PANCHAYATS	January 19, 1999
JARNAIL SINGH Vs. CHAJJA SINGH	July 29, 1999
JARNAIL SINGH Vs. RAM SINGH	September 28, 1999
JARNAIL SINGH Vs. STATE OF HARYANA	October 11, 1999
JASBIR SINGH Vs. STATE OF PUNJAB	September 30, 1999
JASBIR SINGH Vs. STATE OF PUNJAB	December 15, 1999
JASBIR SINGH Vs. STATE OF PUNJAB	April 8, 1999
JASBIR SINGH Vs. STATE OF UT CHANDIGARH	May 11, 1999
JASMER SINGH Vs. CHANDIGARH STATE CO-OPERATIVE BANK LTD	March 5, 1999
JASPAL Vs. CIVIL JUDGE SENIOR DIVISION	July 30, 1999
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	May 26, 1999
JASWANT SINGH Vs. NARINDER KAUR AND ANOTHER	March 31, 1999
JASWANT SINGH Vs. STATE OF PUNJAB	January 12, 1999
JASWANT SINGH Vs. STATE OF HARYANA	June 3, 1999
JASWANT SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETIES	November 1, 1999
JASWANT SINGH Vs. STATE OF PUNJAB	November 29, 1999
JASWINDER KAUR Vs. PRESIDING OFFICER LABOUR COURT	February 16, 1999
JASWINDER KAUR UPPAL Vs. STATE OF HARYANA	December 1, 1999
JASWINDER SINGH Vs. REGISTRAR, COOP. SOCIETIES, PUNJAB	November 29, 1999
JASWINDER SINGH Vs. PUNJABI UNIVERSITY, PATIALA	October 7, 1999
JASWINDER SINGH Vs. LAKHBIR SINGH WALIA	November 30, 1999
JASWINDER SINGH Vs. REGISTER CO OP SOCIETYIES	November 20, 1999
JASWINDER SINGH Vs. STATE OF HARYANA	October 23, 1999
JASWINDER SINGH Vs. CHANDER MOHAN BHASIN	June 1, 1999
JATINDER SINGH Vs. SURTI RAM	August 17, 1999
JATINDER SOOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	July 23, 1999
JATTU RAM Vs. CHANDIGARH ADMINISTRATION	March 5, 1999
JAYANT NAVLAKHA Vs. STATE OF PUNJAB	April 1, 1999
JEEVAN KUMAR Vs. STATE OF U.T. CHANDIGARH	June 1, 1999
JETHU RAM Vs. CHANAN RAM	September 21, 1999
JIA LAL Vs. THE STATE OF HARYANA	October 12, 1999
JIND BHOLE-SHANKAR COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF HARYANA	August 3, 1999
JIT SINGH Vs. STATE OF PUNJAB	May 7, 1999
JIT SINGH Vs. BALJIT KAUR	July 6, 1999
JIWAN DASS SETHI Vs. STATE OF PUNJAB	April 9, 1999
JIWAN KUMAR GOYAL Vs. STATE OF PUNJAB	July 15, 1999
JIWAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	January 18, 1999
JNANA MANDAL LIMITED Vs. AMRIT PAPER LIMITED	November 5, 1999
JOGA SINGH Vs. STATE OF HARYANA	October 14, 1999
JOGA SINGH Vs. STATE OF PUNJAB	March 30, 1999
JOGESH KUMAR KHAITAN AND OTHERS Vs. BALBIR SINGH CHEEMA	December 15, 1999
JOGINDER KAUR Vs. STATE OF PUNJAB	February 17, 1999
JOGINDER KUMAR Vs. IMPROVEMENT TRUST	December 8, 1999
JOGINDER PAL Vs. INDIAN RED CROSS SOCIETY	October 5, 1999
JOGINDER SINGH Vs. JASWANT SINGH	October 6, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	November 16, 1999
JOGINDER SINGH Vs. GORA LAL	December 10, 1999
JOGINDER SINGH Vs. MANJIT KAUR	January 14, 1999
JOGINDER SINGH Vs. DARSHAN SINGH	January 14, 1999
JOGINDER SINGH Vs. SANT KAUR	February 10, 1999
JOGINDER SINGH Vs. STATE OF HARYANA	April 22, 1999
JOGINDER SINGH Vs. JASBIR SINGH	May 13, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	December 9, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	October 26, 1999
JOGINDER SINGH Vs. AVTAR SINGH	August 19, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	July 5, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	January 18, 1999
JOGINDER SINGH Vs. STATE OF PUNJAB	November 19, 1999
JOGINDER SINGH SODHI Vs. HUTESH DOGRA WEALTH TAX OFFICER ETC	January 20, 1999
JUGRAJ SINGH ETC. Vs. DARSHAN SINGH ETC.	August 27, 1999
JUHRA Vs. LIYAQAT ALI	March 9, 1999
JULSAD AND OTHERS Vs. SUB DIVISIONAL MAGISTRATE, NARAINGARH AND OTHERS	April 29, 1999
JYOTI Vs. JOGINDER PAL	February 2, 1999
K C MANCHANDA Vs. OFFICAL RECEIVER	August 27, 1999
K G KHOSLA COMPRESSORS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT-I	March 24, 1999
K JEWAN JYOTI Vs. FATEH CHAND BRIJ LAL	September 17, 1999
K S SEHGAL Vs. MAJ CHARANJIV SINGH BACHHAR	October 1, 1999
K.L. CHAWLA AND OTHERS Vs. FARIDABAD MUNICIPAL CORPORATION	August 12, 1999
KABUL SINGH Vs. GURINDER SINGH	February 16, 1999
KABUL SINGH Vs. STATE OF HARYANA	May 13, 1999
KAILASH Vs. HANS KUMAR	December 1, 1999
KAILASH CHANDER Vs. MUKHTIAR SINGH	July 21, 1999
KAILASH DEVI Vs. UMER DEEN	January 22, 1999
KAILASH DEVI Vs. STATE OF HARYANA	November 2, 1999
KAILO DEVI Vs. S.H.O. POLICE STATION JAKHAL	August 25, 1999
KALA SINGH Vs. PUNJAB STATE	April 23, 1999
KALE ALIAS KULDEEP Vs. STATE OF HARYANA	October 15, 1999
KALI RAM Vs. ASHA CHAUDHARY ALIAS ASHA KUMARI	October 6, 1999
KALI RAM Vs. DIRECTOR CONSOLIDATION OF HOLDINGS	September 1, 1999
KALIA PREM RATTAN Vs. STATE OF PUNJAB	December 9, 1999
KALYAN SINGH Vs. STATE OF HARYANA	July 13, 1999
KAMAL GOEL Vs. PURSHOTAM DASS	April 5, 1999
KAMAL MOHAN KAURA Vs. STATE OF PUNJAB	September 28, 1999
KAMAL SOOD Vs. UNION OF INDIA	October 26, 1999
KAMALJEET KAUR Vs. STATE OF PUNJAB	April 29, 1999
KAMALJIT SINGH Vs. STATE OF PUNJAB	October 14, 1999
KAMLA Vs. STATE OF HARYANA	May 17, 1999
KAMLA DEVI Vs. VINOD KUMAR	August 19, 1999
KAMLESH KUMAR Vs. PREM CHAND	July 6, 1999
KANSAL WOOLLEN AND HOSIERY MILLS P LTD Vs. COMMISSIONER OF INCOME TAX	January 15, 1999
KANSHI Vs. SANT LAL	July 22, 1999
KANSHI RAM Vs. RAJINDER	September 18, 1999
KANTA DEVI Vs. STATE OF HARYANA	December 16, 1999
KANTA DEVI BUDHIRAJA Vs. STATE OF HARYANA	November 16, 1999
KANTA SAGAR Vs. VINOD KHANNA	September 29, 1999
KANWAL KISHORE JERATH Vs. STATE	October 26, 1999
KANWAL SINGH Vs. PRESIDING OFFICER LABOUR COURT	April 27, 1999
KANWALJEET PAL SINGH Vs. KURUKSHETRA UNIVERSITY	October 12, 1999
KANWALJIT SINGH Vs. STATE OF PUNJAB	July 9, 1999
KAPOOR BROTHERS ROLLER FLOOR MILLS Vs. JYOTI SOLVEX AND REFINERY P LTD	July 28, 1999
KAPOOR SINGH Vs. ANOOP SINGH	February 18, 1999
KARAM CHAND Vs. CHAMAN LAL	August 25, 1999
KARAM SINGH Vs. CHAUDHRI AUTO DIVISION	October 12, 1999
KARAM SINGH Vs. SAMPURAN SINGH	April 23, 1999
KARAM SINGH LALL Vs. UNION OF INDIA	September 29, 1999
KARAMJIT KAUR Vs. SUKHJINDER KAUR	April 26, 1999
KARAMJIT SINGH Vs. STATE OF PUNJAB ETC	December 24, 1999
KARAN SINGH Vs. HARYANA VIDHUT PRODUCTION PRASAR NIGAM PANCHKULA	May 14, 1999
KARAN SINGH AND ANOTHER Vs. STATE OF HARYANA	March 30, 1999
KARNAIL SINGH Vs. GURDEEP SINGH	September 14, 1999
KARNAIL SINGH Vs. SUB DIVISIONAL OFFICER	November 4, 1999
KARNAIL SINGH Vs. STATE OF PUNJAB	January 20, 1999
KARNAIL SINGH Vs. HARI RAM	November 16, 1999
KARNAIL SINGH Vs. STATE OF PUNJAB	December 9, 1999
KARNAIL SINGH Vs. KULDEEP SINGH	October 12, 1999
KARNAL IMPROVEMENT TRUST Vs. ISHWAR CHANDER	October 8, 1999
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS	July 12, 1999
KASHI PRASAD Vs. UNION OF INDIA AND OTHERS	February 1, 1999
KASHMIR KAUR Vs. BACHAN KAUR	November 18, 1999
KASHMIR PALAYNKARTA SAMITI REGD Vs. UNION OF INDIA	November 16, 1999
KASHMIR SINGH Vs. STATE OF PUNJAB	March 8, 1999
KASHMIRA SINGH Vs. GRAM PANCHAYAT OF VILLAGE BUDHA KHERA	September 1, 1999
KAUR SINGH Vs. KRISHAN AND OTHERS	January 18, 1999
KAUSHALYA DEVI Vs. STATE OF PUNJAB	July 6, 1999
KAUSHALYA DEVI Vs. STATE OF HARYANA THROUGH THE COLLECTOR	October 29, 1999
KEDAR NATH Vs. RATTAN CHAND	September 13, 1999
KEHRI Vs. JANARDHAN	September 23, 1999
KESHAR SINGH Vs. STATE OF HARYANA	April 7, 1999
KESHO LAL SHARMA Vs. RAN SINGH HOODA	July 20, 1999
KEWAL KRISHAN Vs. STATE OF PUNJAB	May 28, 1999
KEWAL KRISHAN ALIAS PAPPU Vs. STATE OF PUNJAB	August 12, 1999
KEWAL SINGH Vs. GURJANT SINGH	May 21, 1999
KHAMOSH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER	March 8, 1999
KHARAITI LAL Vs. KAMLA WATI	February 16, 1999
KHAZAN CHAND MIDHA Vs. CHIEF SETTLEMENT COMMISSIONER	February 16, 1999
KHAZAN SINGH Vs. STATE OF HARYANA	January 27, 1999
KHIALI RAM Vs. SANTOKH SINGH	September 1, 1999
KHIALI RAM AND OTHERS Vs. STATE OF HARYANA	April 28, 1999
KHIRAJ Vs. STATE OF HARYANA	May 27, 1999
KHUSHI RAM Vs. UNION TERRITORY	January 14, 1999
KIKKAR SINGH Vs. STATE OF PUNJAB	March 30, 1999
KIRAN HOUSE Vs. UNION OF INDIA	February 10, 1999
KIRAN SOOD Vs. MOHAN LAL	July 12, 1999
KIRPA SHANKAR Vs. STATE OF HARYANA	June 4, 1999
KIRPAL SINGH Vs. PREET MOHINDER SINGH	August 24, 1999
KISHAN CHAND Vs. HARI SINGH	October 5, 1999
KISHAN LAL Vs. PRITAM SINGH	April 5, 1999
KISHAN SINGH Vs. ASHOK KUMAR	January 12, 1999
KOT SHAMIR CO OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. STATE OF PUNJAB	November 16, 1999
KRISHAN Vs. STATE OF HARYANA	April 20, 1999
KRISHAN Vs. KRISHAN	September 6, 1999
KRISHAN Vs. STATE OF PUNJAB	August 27, 1999
KRISHAN Vs. STATE OF HARYANA	July 7, 1999
KRISHAN Vs. RAJA	February 10, 1999
KRISHAN CHAND Vs. VIDYA SAGAR	January 11, 1999
KRISHAN CHAND ALIAS KRISHAN LAL Vs. STATE OF HARAYANA	May 13, 1999
KRISHAN CHANDER AZAD Vs. STATE OF PUNJAB	August 26, 1999
KRISHAN GUPTA PRESIDENT, MUNICIPAL COMMITTEE Vs. STATE OF HARYANA	October 29, 1999
KRISHAN KUMAR Vs. STATE OF HARYANA	May 6, 1999
KRISHAN KUMAR SINGLA Vs. STATE OF HARYANA	July 22, 1999
KRISHAN LAL Vs. BANSI LAL	May 11, 1999
KRISHAN RAM BAJPAI Vs. GAGAN PRADEEP BAL	September 21, 1999
KRISHNA ARORA Vs. STATE OF HARYANA	July 9, 1999
KRISHNA DEVI Vs. PARSHOTAM LAL	September 16, 1999
KRISHNA DEVI Vs. STATE OF PUNJAB	September 27, 1999
KRISHNA JOHAR Vs. PREM SINGH	December 9, 1999
KRISHNA KUMAR Vs. STATE OF HARYANA	September 16, 1999
KRISHNA RICE MILLS Vs. FOOD CORPORATION OF INDIA	August 2, 1999
Kuiwinder Kaur Vs. State of Haryana	November 2, 1999
KULBHUSHAN KUMAR Vs. STATE OF PUNJAB	November 15, 1999
KULBIR SINGH Vs. STATE OF PUNJAB	March 8, 1999
KULBIR SINGH Vs. STATE OF HARYANA	March 26, 1999
KULBUSHAN SHARMA Vs. STATE OF HARYANA	December 3, 1999
KULDEEP Vs. STATE OF HARYANA	August 25, 1999
KULDEEP KUMAR SHARMA Vs. USHA	July 7, 1999
KULDEEP SINGH Vs. STATE OF PUNJAB	October 1, 1999
KULDEEP SINGH MANGEWAL Vs. STATE OF PUNJAB	November 30, 1999
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS	August 6, 1999
KULDIP KAUR ALIAS CHARANJIT KAUR Vs. KARAM SINGH	October 7, 1999
KULDIP RAJ Vs. ROSHAN LAL	December 21, 1999
KULWANT KAUR Vs. STATE OF PUNJAB	October 15, 1999
KULWANT SINGH Vs. KARNAIL SINGH	September 28, 1999
KULWANT SINGH Vs. STATE OF PUNJAB	July 28, 1999
KULWANT SINGH Vs. BALWINDER KAUR	April 1, 1999
KULWINDER SINGH NO 4465995 EX SEP Vs. UNION OF INDIA	April 21, 1999
KUMARI MINAKSHI Vs. HARBANS KAUR	February 10, 1999
KUNDAN LAL NARAIN DASS COMMISSION AGENTS Vs. UNION OF INDIA	September 15, 1999
KUNDLA KUMARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION	September 1, 1999
KUSUM KUMAR Vs. PARKASH WATI	September 29, 1999
L A C N A C MANI MAJRA Vs. DHARAM PAL	August 19, 1999
LABH KAUR Vs. RAM ASRA	September 23, 1999
LABH SINGH Vs. BANT SINGH	February 19, 1999
LABH SINGH Vs. STATE OF HARYANA	November 3, 1999
LABH SINGH CHAHIL Vs. STATE OF PUNJAB	July 16, 1999
LABUSHWAR Vs. STATE OF HARYANA	April 1, 1999
LACHHMAN DASS Vs. STATE OF HARYANA	May 25, 1999
Lachhman Dass Vs. Sunil Singhal	July 14, 1999
LACHHMI BAI AND OTHERS Vs. USHA RANI	August 23, 1999
LAKHBIR SINGH Vs. GIAN CHAND KALMOTIAN	July 20, 1999
LAKHVINDER SINGH Vs. STATE OF PUNJAB	August 6, 1999
LAKHWANT SINGH Vs. STATE OF PUNJAB	January 29, 1999
LAKHWINDER SINGH ALIAS DOGAR Vs. STATE OF PUNJAB	October 26, 1999
LAL CHAND Vs. BHOOP SINGH	June 22, 1999
LAL CHAND Vs. UNION OF INDIA	August 5, 1999
LAL CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS	December 22, 1999
LAL RAM Vs. JANGBIR SINGH	January 20, 1999
LAL SINGH Vs. ASHOK KUMAR	October 8, 1999
LALA ALIAS KUMAR PAL Vs. STATE OF HARYANA	December 3, 1999
LALSONS COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR STATES OF PUNJAB HIMACHAL PRADESH	January 29, 1999
LAXMAN DEV ARYA Vs. NAND SHARMA	December 23, 1999
LAXMI MITTAL Vs. COMMISSIONER OF INCOME-TAX	March 22, 1999
LAXMI STEEL ROLLING MILLS Vs. UNION OF INDIA	February 12, 1999
LOK RAJ Vs. STATE OF PUNJAB	January 12, 1999
M D K IMMIGRATION CONSULTANT CHANDIGARH Vs. UNION OF INDIA	July 9, 1999
M M SHARMA ADDL DIST JUDGE REWARI Vs. DILAWAR SINGH ASSTT FOOD AND SUPPLIES OFFICER REWARI	January 20, 1999
M S DHALIWAL LT COL RETD Vs. UNION OF INDIA	September 23, 1999
M.L. SHARMA Vs. STATE OF PUNJAB AND OTHERS	December 3, 1999
M.M. RAKHEJA Vs. STATE OF HARYANA	March 16, 1999
M/S. KALPATARU SYNTHETICS AND FIBRES (P) LTD Vs. SRI SEETHA VENKATESH MILLS LTD	February 26, 1999
MADAN GOPAL Vs. SHEELA DEVI	August 24, 1999
MADAN LAL Vs. KARAM CHAND	September 18, 1999
MADAN LAL Vs. NAND LAL	July 13, 1999
MADAN LAL Vs. GOPI	December 7, 1999
MADAN LAL Vs. STATE OF PUNJAB	January 15, 1999
MADAN LAL KAKKAR, SENIOR MEDICAL OFFICER Vs. STATE OF PUNJAB	May 21, 1999
MADAN LAL SHARMA Vs. PUNJAB AND HARYANA HIGH COURT THR ITS REGISTRAR	October 5, 1999
MADAN MOHAN AHUJA Vs. UNION OF INDIA	September 15, 1999
MADAN MOHAN MANCHANDA Vs. K P SHARMA	August 10, 1999
MADHO RAM Vs. SURESH KUMAR	March 24, 1999
MADHU @ MADAN Vs. STATE OF HARYANA	June 1, 1999
MADHU BALA Vs. SITAL SINGH SARAO	May 7, 1999
MADHU MAHTO Vs. STATE OF HARYANA	November 30, 1999
MAGHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB	January 27, 1999
MAHABIR Vs. PURAN CHAND	July 15, 1999
MAHABIR KAUSHIK Vs. STATE OF HARYANA	September 16, 1999
MAHABIR SINGH Vs. STATE OF HARYANA AND ANOTHER	March 11, 1999
MAHALAXMI GRIT UDYOG Vs. STATE OF HARYANA	November 30, 1999
MAHAPLASTO LTD Vs. BUSHAN STEELS AND STRIPS LTD	October 15, 1999
MAHAVIR JAIN SHOE STORE Vs. GIAN CHAND LOOMBA	August 17, 1999
MAHENDAR SINGH CHOPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS	July 28, 1999
MAHINDRA BAI Vs. STATE OF PUNJAB	October 14, 1999
MAHIRAJ Vs. STATE OF HARYANA	December 8, 1999
MAIL KAUR Vs. STATE OF HARYANA	February 24, 1999
MAJOR PRADEEP MEHTA Vs. MONIKA ARORA ALIAS MEENU,	June 3, 1999
MAJOR SINGH Vs. STATE OF PUNJAB	July 22, 1999
MAJOR SINGH Vs. RAJ KUMAR	November 2, 1999
MAKHAN SINGH DEVINDER PAL SINGH Vs. RAJA OIL MILLS	August 24, 1999
MALKIAT KAUR Vs. STAR AUTOS AND ENGINEERS	November 3, 1999
MALKIAT SINGH Vs. KASHMIRI LAL	August 25, 1999
MALKIAT SINGH Vs. STATE OF PUNJAB	December 21, 1999
MALKIAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD	January 21, 1999
MALKIAT SINGH Vs. STATE OF PUNJAB	October 29, 1999
MALKIAT SINGH Vs. STATE OF PUNJAB	March 30, 1999
MALOOK SINGH Vs. STATE OF HARYANA	October 27, 1999
MALWINDER SINGH MALI Vs. PUNJABI UNIVERSITY	October 26, 1999
MAM CHAND GUPTA Vs. STATE OF HARYANA	October 8, 1999
MAM RAJ Vs. LADO DEVI	July 26, 1999
MAN KAUR Vs. HARTAR SINGH	October 26, 1999
MAN SINGH Vs. STATE OF PUNJAB	December 17, 1999
MANDEEP Vs. STATE OF HARYANA	April 28, 1999
MANDIR OF PIR SULTAN MOHAMMED KHAN Vs. ADDITIONAL DISTRICT JUDGE	October 11, 1999
MANGAL KISHORE KAUL Vs. UNION OF INDIA	March 9, 1999
MANGAL SINGH Vs. PUNJAB STATE	July 6, 1999
MANGAT RAI Vs. STATE OF PUNJAB	January 28, 1999
MANGAT RAI GUPTA Vs. BASHESHAR NATH	August 12, 1999
MANGAT RAM Vs. ORIENTAL BANK OF COMMERCE	February 10, 1999
MANGE RAM Vs. KIRORI MAL JAI BHAGWAN	August 9, 1999
MANGE RAM Vs. PARBODH CHAND MITTAL	May 25, 1999
MANGE RAM Vs. STATE OF HARYANA	November 16, 1999
MANI RAM Vs. STATE OF HARYANA	July 23, 1999
MANI RAM Vs. STATE OF HARYANA	April 1, 1999
Maninder Singh Vs. Union Territory Chandigarh	December 13, 1999
MANIPAL SINGH Vs. STATE OF PUNJAB	July 22, 1999
MANJINDER SINGH Vs. STATE OF PUNJAB THROUGH INSPECTOR GENERAL OF PRISON	May 2, 1999
MANJIT KAUR Vs. INDERJIT SINGH	January 18, 1999
MANJIT SINGH Vs. SURINDER PAL KAUR AND OTHERS	August 5, 1999
MANJIT SINGH EX NAIK Vs. GOVERNMENT OF INDIA	October 7, 1999
MANJOT SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD	October 7, 1999
MANMOHAN SINGH Vs. STATE OF PUNJAB	October 26, 1999
MANOHAR Vs. STATE OF HARYANA	March 17, 1999
MANOHAR LAL Vs. PRESIDING OFFICER LABOUR COURT BATHINDA	March 8, 1999
MANOHAR LAL Vs. AMARNATH	October 7, 1999
MANOJ PAL Vs. STATE (U T ) CHANDIGARH	May 11, 1999
MANPHOOL Vs. STATE OF HARYANA	November 3, 1999
MANPREET ARORA Vs. JAGAN NATH	October 26, 1999
MARKET COMMITTEE Vs. DHANNA MAL SEHAJ RAM	November 5, 1999
MARKET COMMITTEE Vs. AMAR NATH SURINDER MOHAN	November 5, 1999
MARKET COMMITTEE Vs. DES RAJ MOHAN LAL	July 20, 1999
MARKET COMMITTEE, RAIKOT Vs. RAM SARAN DAS MADHO RAM	November 5, 1999
MASTER RAJWANT SINGH Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY	February 3, 1999
MATA DIN Vs. STATE OF U.T. CHANDIGARH	July 9, 1999
MATHURA DASS S Vs. STATE OF PUNJAB	January 25, 1999
MAYA Vs. SUDESH	November 30, 1999
MAYA DEVI Vs. STATE OF HARYANA	January 7, 1999
MAYA RAM Vs. STATE OF HARYANA	January 19, 1999
MAYA RANI Vs. DALJIT KAUR CHADHA	August 27, 1999
MEERA COMPUTERS Vs. STATE OF HARYANA	February 17, 1999
Meeta Rai Vs. Guishan Mahajan	March 10, 1999
MEGH NATH BANSAL Vs. UNION OF INDIA	July 27, 1999
MEHAR CHAND Vs. RAMESH CHAND	August 20, 1999
MEHAR CHAND Vs. RAMESH CHAND	August 28, 1999
MEHAR KAUR Vs. SUKHCHARAN SINGH	July 21, 1999
MEHAR SINGH Vs. STATE OF PUNJAB	May 12, 1999
MEHAR SINGH Vs. STATE OF PUNJAB	June 11, 1999
MEHAR SINGH Vs. CHARANJIT SINGH	September 9, 1999
MEHAR SINGH and SONS Vs. UNION OF INDIA	May 13, 1999
MEHBOOB KHAN Vs. STATE	February 22, 1999
MEHIPAL HEAD CONSTABLE Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY	August 16, 1999
MEHNGA Vs. TEJ KAUR	September 27, 1999
MEHTA CHARAN DASS AND CO Vs. RAM PARSHAD	December 2, 1999
MELO RANI Vs. DALIP SINGH	August 9, 1999
MEWA LAL Vs. STATE OF HARYANA	November 2, 1999
MEWA SINGH Vs. SAMPURAN SINGH	December 21, 1999
MILKHI RAM Vs. MANOHAR SINGH	January 19, 1999
MILKHI RAM Vs. STATE OF HARYANA	February 25, 1999
MILLA RAM Vs. JOINT SECRETARY TO GOVERNMENT OF HARYANA	September 16, 1999
MISRO Vs. STATE OF HARYANA	January 28, 1999
MODERN PARBOILED MILLS P LTD Vs. PUNJAB STATE ELECTRICITY BOARD	September 9, 1999
MOHAMMAD IMRAN CHAUDHARY Vs. STATE OF PUNJAB	February 26, 1999
MOHAN LAL Vs. STATE OF HARYANA	January 29, 1999
MOHAN LAL Vs. STATE OF HARYANA	December 7, 1999
MOHAN LAL Vs. DEEP CHAND	August 11, 1999
MOHAN LAL Vs. SOHAN SINGH	July 29, 1999
MOHAN SINGH Vs. STATE OF U.T.	November 16, 1999
MOHAN SINGH Vs. STATE OF U.T., CHANDIGARH	April 27, 1999
MOHAR SINGH Vs. STATE OF PUNJAB	August 26, 1999
MOHD JAMEEL-UR-REHMAN Vs. UNION OF INDIA	October 12, 1999
MOHD. RAMZAN KHAN Vs. STATE OF PUNJAB	July 16, 1999
MOHINDER KAUR Vs. STATE OF PUNJAB	October 8, 1999
MOHINDER KAUR Vs. STATE OF HARYANA	August 25, 1999
MOHINDER KAUR Vs. BALDEV SINGH	August 10, 1999
MOHINDER KUMAR Vs. STATE OF HARYANA	April 29, 1999
MOHINDER PAL Vs. KEHAR SINGH	May 14, 1999
MOHINDER SANGWAN Vs. STATE OF HARYANA	March 9, 1999
MOHINDER SINGH Vs. STATE OF PUNJAB	July 30, 1999
MOHINDER SINGH Vs. STATE OF PUNJAB	December 13, 1999
MOHINDER SINGH Vs. SUKHBIR SINGH	March 9, 1999
MOHINDER SINGH Vs. INDIAN OIL CORPORATION LIMITED	May 20, 1999
MOHINDER SINGH Vs. STATE OF PUNJAB	May 6, 1999
MOHINDER SINGH Vs. STATE OF PUNJAB	April 5, 1999
MOHINDER SINGH Vs. PARAMJIT KAUR	December 7, 1999
MOHINDER SINGH Vs. SURINDER NATH	December 24, 1999
MOHINDER SINGH Vs. STATE OF UT CHANDIGARH	November 15, 1999
MOHINDER SINGH Vs. STATE OF PUNJAB	October 15, 1999
MOHINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.	March 1, 1999
MOHINDERPAL SINGH PAKHO Vs. BALVIR SINGH	April 27, 1999
MOOL CHAND Vs. PRESIDING OFFICER	January 21, 1999
MOOL CHAND Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER	January 11, 1999
MRS. PARAMJIT KAUR Vs. STATE OF PUNJAB THROUGH THE SECRETARY	February 2, 1999
MUKAND WOOD PRODUCTS Vs. PUNJAB HOUSING DEVELOPMENT BOARD	September 14, 1999
MUKESH Vs. STATE OF HARYANA	March 19, 1999
MUKESH CHANDER Vs. STATE OF HARYANA	July 29, 1999
MUKESH KHANNA Vs. CHANDIGARH ADMINISTRATION CHANDIGARH AND	April 7, 1999
MUKHTIAR SINGH Vs. ATMA SINGH BERAR	July 6, 1999
MUKHTIAR SINGH Vs. AMAR SINGH	August 23, 1999
MUKHTIAR SINGH Vs. STATE OF PUNJAB	May 17, 1999
MUKUL KUMAR Vs. STATE OF HARYANA	July 26, 1999
MULKH RAJ ARORA Vs. STATE OF PUNJAB	March 22, 1999
MULTAN SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION	December 3, 1999
MUNI LAL Vs. UNION OF INDIA	September 16, 1999
MUNICIPAL COMMITTEE Vs. ISHAR DASS	October 4, 1999
MUNICIPAL COMMITTEE Vs. SIKANDAR SINGH	September 28, 1999
MUNICIPAL COMMITTEE Vs. HARSARUP	October 28, 1999
MUNICIPAL COMMITTEE Vs. STATE OF HARYANA	July 21, 1999
MUNICIPAL CORPORATION AMRITSAR Vs. AJIT SINGH	March 22, 1999
MUNNA LAL Vs. GANGA DEVI	December 14, 1999
MUNSHI RAM Vs. HARBANS LAL	September 13, 1999
MURARI LAL SAINI Vs. KURUKSHETRA UNIVERSITY	May 20, 1999
MURTI Vs. STATE OF HARYANA	May 6, 1999
N K VIJ Vs. KAMAL KAPOOR	October 5, 1999
NACHATTAR SINGH Vs. JUGRAJ SINGH	April 28, 1999
NACHATTER SINGH Vs. STATE OF PUNJAB	May 10, 1999
NACHHATTAR SINGH Vs. CHARAN SINGH	August 26, 1999
NACHHATTAR SINGH Vs. STATE OF PUNJAB	March 31, 1999
NAGESH AND OTHERS Vs. STATE OF HARYANA	August 13, 1999
NAGINDER SINGH Vs. STATE OF PUNJAB	July 8, 1999
NAHAR SINGH Vs. STATE OF HARYANA	June 4, 1999
NAKHI RAM Vs. STATE OF HARYANA	September 9, 1999
NANAK CHAND Vs. STATE OF HARYANA	July 13, 1999
NAND KISHORE Vs. STATE TRANSPORT COMMISSIONER	January 18, 1999
NAND KISHORE KAPOOR Vs. STATE OF HARYANA	October 29, 1999
NAND LAL Vs. JOINT SECRETARY, REHABILITATION	March 23, 1999
NAND LAL BADRI DASS GUPTA Vs. STATE OF HARYANA	August 10, 1999
NAND SINGH Vs. AJIT INDER SINGH	June 3, 1999
NANHA Vs. CHANDGI RAM	November 26, 1999
NANU Vs. MANDIR SITA JI	July 12, 1999
NARAIN DASS MAHEN Vs. UNION TERRITORY	January 14, 1999
NARAIN SINGH Vs. STATE OF PUNJAB	October 6, 1999
NARENDER AND OTHERS Vs. STATE OF HARYANA	April 23, 1999
NARESH KUMAR Vs. STATE OF HARYANA	July 27, 1999
NARESH KUMAR SANGHI Vs. STATE OF HARYANA	July 5, 1999
NARINDER Vs. STATE OF HARYANA	September 20, 1999
NARINDER CHANEL MEHRA Vs. SURINDER CHAND MEHRA	February 23, 1999
NARINDER KAUR LIAS SABRI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL PATIALA	September 7, 1999
NARINDER KAUR SAHI Vs. MEHNGA RAM	November 2, 1999
NARINDER KUMAR Vs. STATE OF PUNJAB	December 23, 1999
NARINDER KUMAR MAHAJAN Vs. STATE OF PUNJAB	February 1, 1999
NARINDER KUMAR SINGHAL Vs. STATE OF HARYANA	January 25, 1999
NARINDER NATH Vs. AMARAJ SINGH	October 12, 1999
NARINDER SINGH Vs. KURUKSHETRA UNIVERSITY	October 5, 1999
NARINDER SINGH Vs. STATE OF PUNJAB	September 9, 1999
NARINDER SINGH Vs. CHEMICO PESTICIDE COMBINES	February 3, 1999
NARINDER SINGH DUA Vs. STATE OF PUNJAB	March 26, 1999
NARINJAN SINGH Vs. BALWINDER KAUR	July 6, 1999
NARPAL SINGH Vs. COMMISSIONER HISAR DIVISION	September 28, 1999
NASIB SINGH Vs. ESTATE OFFICER UNION TERRITORY	February 4, 1999
NATHA SINGH Vs. STATE OF PUNJAB	December 4, 1999
NATHA SINGH AND OTHERS Vs. BALWANT SINGH	July 15, 1999
NATHU RAM Vs. STATE OF HARYANA	March 31, 1999
NATHU RAM Vs. STATE OF PUNJAB AND ORS.	October 11, 1999
NATHU RAM Vs. STATE BANK OF INDIA	July 22, 1999
NATIOANAL INSURANCE CO LTD Vs. PARVEEN	September 29, 1999
NATIONAL INSURANCE CO LTD Vs. ZANA BEGUM	September 28, 1999
NATIONAL INSURANCE CO LTD Vs. INDU SHARMA	November 18, 1999
NATIONAL INSURANCE CO LTD Vs. BALA	May 26, 1999
NATIONAL INSURANCE CO LTD Vs. RAM NIWAS SHARMA	January 29, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM CHANDER	March 4, 1999
NAVJOT SINGH SIDHU Vs. STATE OF PUNJAB	January 14, 1999
NAVNEET PRIYA SHAMJI MAHARAJ SOCIETY Vs. CHUNI LAL SHARMA	October 4, 1999
NAVNEET VERMA ACCOUNTS EXECUTIVE HARYANA BUREAU OF PUBLIC ADMINISTRATION Vs. STATE OF HARYANA	January 29, 1999
NAVNISH UTTAM Vs. UNION TERRITORY	February 11, 1999
NAVODAYAS VIDYALAYAS SAMITI Vs. SHASHI KUMAR SHARMA	October 6, 1999
NEEL KANTH AND CO Vs. STATE OF HARYANA	April 22, 1999
NEERAJ KUMAR GAUR Vs. THE STATE OF HARYANA AND ORS.	July 30, 1999
NET RAM Vs. HARYANA STATE	August 4, 1999
NEW INDIA ASSURANCE CO LTD Vs. BIMLA	December 20, 1999
NEW INDIA ASSURANCE CO LTD Vs. ASHISH GUPTA	December 20, 1999
NEW PUNJAB SKIN CO Vs. UNION OF INDIA	August 19, 1999
NIDHI BHARTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION	February 22, 1999
NIHALA Vs. MAN SINGH	July 24, 1999
Nimma Ram Vs. State of Punjab	March 31, 1999
NIRANJAN SINGH Vs. RATTAN CHAND	August 13, 1999
NIRMAL SINGH Vs. BHAGWANT SINGH	January 28, 1999
NIRMAL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER	August 26, 1999
NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER	December 7, 1999
NIRMAL SINGH AND OTHERS Vs. GURDIT SINGH	March 16, 1999
NIRMALA WATI Vs. VED PARKASH	August 13, 1999
NIRVAIL SINGH Vs. STATE OF PUNJAB	July 12, 1999
NITIKA CEMENT Vs. DHIMAN TRADING CO	January 22, 1999
NITYA NAND Vs. STATE OF HARYANA	May 4, 1999
NORATA SINGH Vs. GRAM PANCHAYAT SABHA OF VILLAGE NARSALI	September 22, 1999
OFFICIAL LIQUIDATOR RAVINDRA PHARMACEUTICAL P LTD Vs. HARYANA FINANCIAL CORPORATION	August 10, 1999
OM PARKASH Vs. REGISTRAR CO-OPERATIVE SOCIETIES	May 6, 1999
OM PARKASH Vs. SOM NATH	May 6, 1999
OM PARKASH Vs. DOGAR DAS SACHDEVA TRUST	September 7, 1999
OM PARKASH Vs. KAILASH CHANDER	August 24, 1999
OM PARKASH Vs. NOTAN DASS	August 25, 1999
OM PARKASH Vs. STATE OF HARYANA	October 13, 1999
OM PARKASH Vs. STATE OF PUNJAB	November 17, 1999
OM PARKASH Vs. STATE OF HARYANA	August 18, 1999
OM PARKASH Vs. DES RAJ	October 1, 1999
OM PARKASH Vs. STATE OF HARYANA	April 5, 1999
OM PARKASH Vs. HARYANA STATE	April 7, 1999
OM PARKASH Vs. STATE OF HARYANA	January 19, 1999
OM PARKASH Vs. SAT PAL AND ORS.	October 2, 1999
OM PARKASH ADOPTED SON OF GARIB RAM Vs. DES RAM	October 1, 1999
OM PARKASH MALHOTRA Vs. CHAND RANI	August 10, 1999
OM PARKASH SARPANCH Vs. DEPUTY COMMISSIONER	August 26, 1999
OM PATI Vs. DEVAT RAM	August 31, 1999
OM PRAKASH Vs. STATE OF HARYANA	July 15, 1999
OM PRAKASH VASHIST Vs. STATE OF HARYANA	December 10, 1999
OM RAJ Vs. STATE OF PUNJAB	November 16, 1999
OMESH KUMAR GOEL Vs. STATE OF HARYANA	July 6, 1999
ONKAR SINGH Vs. STATE OF PUNJAB AND OTHERS	October 7, 1999
ORIENTAL SALES Vs. BANK OF INDIA	January 22, 1999
OSWAL SPINNING AND WEAVING MILLS LTD Vs. KANSAL FIBRES LTD	August 10, 1999
P C GOEL Vs. UNION OF INDIA	September 28, 1999
P K WADHWA Vs. GURDIAL SINGH	March 31, 1999
P L MEHTA Vs. STATE OF HARYANA	July 30, 1999
P.C. GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS	April 28, 1999
P.C. KAUL Vs. KRISHNA WATI	September 8, 1999
P.K. NATRAJAN Vs. GOYAL TRADING CO.	January 12, 1999
PADMA SHARMA Vs. MADAN LAL KHANNA	December 14, 1999
PAL SINGH Vs. STATE OF HARYANA	July 19, 1999
PALA SINGH Vs. STATE OF PUNJAB	July 21, 1999
PALA SINGH Vs. STATE OF PUNJAB	December 8, 1999
PANNA LAL Vs. CHAIRMAN/SECRETARY	December 4, 1999
Pappu Vs. State of Punjab	February 24, 1999
PAPPU SINGH Vs. STATE OF PUNJAB	October 15, 1999
PARALADH SINGH Vs. VIDYA DEVI M L A	July 9, 1999
PARAMAJIT SINGH AND OTHERS Vs. STATE OF PUNJAB	July 30, 1999
PARAMJIT Vs. JAGDISH LAL	July 16, 1999
PARAMJIT KAUR Vs. UNION TERRITORY, CHANDIGARH	July 12, 1999
PARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS	August 31, 1999
PARAMJIT SINGH Vs. FAQUIR SINGH	September 9, 1999
PARAMPAL SINGH Vs. PUNJAB STATE WARE HOUSE CORPN CHANDI GARH	August 5, 1999
PARAS RAM Vs. STATE OF HARYANA	December 2, 1999
PARBHATI Vs. JAI NARAIN	October 25, 1999
PARBHU DAYAL Vs. CHIEF SETTLEMENT COMMISSIONER	February 16, 1999
PARDEEP KUMAR Vs. STATE OF HARYANA	March 15, 1999
PARDEEP SINGH Vs. SMT. USHA SOD	September 7, 1999
PARDEEP SINGH Vs. P S E B	December 13, 1999
PARKASH ALIAS OM PARKASH Vs. GIANI RAM	March 31, 1999
PARKASH KAUR ALIAS PASHO AND OTHERS Vs. SURINDER KAUR AND ANOTHER	August 25, 1999
PARKASH SINGH Vs. STATE OF PUNJAB	October 1, 1999
PARKASH SINGH Vs. CHHIODO	July 27, 1999
PARKASH WATI MEHRA Vs. HOUSING BOARD	December 3, 1999
PARMATMA KAUR Vs. H U F RAJINDER PARSHAD AND SONS	August 25, 1999
PARMINDER KAUR Vs. STATE OF PUNJAB	May 24, 1999
PARMINDER SINGH Vs. STATE OF PUNJAB	December 4, 1999
PARSHI Vs. STATE OF HARYANA	December 7, 1999
PARSHOTAM DASS Vs. STATE OF PUNJAB	December 23, 1999
PARSHOTAM LAL Vs. STATE OF HARYANA	June 11, 1999
PARTAP SINGH Vs. CHAND HOON	May 10, 1999
PARVEEN KUMAR Vs. STATE OF HARYANA	February 23, 1999
PARVEEN KUMAR Vs. SHIV RAM ALIAS SHEO RAM	October 14, 1999
PASHO Vs. STATE OF PUNJAB	December 16, 1999
PASSI ALIAS PARKASH Vs. STATE OF HARYANA	October 14, 1999
PAWAN KUMAR Vs. STATE OF HARYANA	July 8, 1999
PAWAN KUMAR SETHI Vs. KIRAN ALIAS HEMA	April 23, 1999
PAWAN MOUDGIL Vs. STATE OF PUNJAB	September 28, 1999
PAWAN SACHDEVA Vs. STATE U T CHANDIGARH	July 21, 1999
PAWANJIT SINGH ALIAS BABLOO Vs. STAE OF PUNJAB	August 20, 1999
PAYARE LAL Vs. STATE OF HARYANA	April 19, 1999
PEHLAD SINGH Vs. STATE OF HARYANA	December 14, 1999
PHILAUR LAL Vs. RAJ RANI	August 19, 1999
PHINDER Vs. THE STATE OF UT, CHANDIGARH	March 1, 1999
PHOOL CHAND Vs. DHULI SINGH	July 15, 1999
PHUL CHAND Vs. PARBHATI	September 22, 1999
PHULAN WANTI Vs. VIJAY LAXMI	September 6, 1999
PHUMAN SINGH Vs. STATE OF PUNJAB	August 5, 1999
PIARA LAL Vs. RAJINDER KUMAR	September 16, 1999
PIARA RAM Vs. STATE OF PUNJAB	January 13, 1999
PIARA SINGH Vs. STATE OF PUNJAB	May 6, 1999
PIARA SINGH Vs. STATE OF PUNJAB	October 1, 1999
PIARA SINGH Vs. STATE OF PUNJAB	October 11, 1999
PIARI DEVI Vs. STATE OF HARYANA	January 1, 1999
PIARO BAI Vs. KARTAR SINGH	August 10, 1999
PICCDALY HOTELS P LTD Vs. CHANDIGARH ADMINISTRATION	August 16, 1999
PML INDUSTRIES LTD Vs. UOI	September 21, 1999
PRABHU Vs. NAFE SINGH	August 30, 1999
PRABHU RAM Vs. STATE OF HARYANA	January 22, 1999
PRADEEP KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK	November 16, 1999
PRANEET ENVIROQUIPS PRIVATE LIMITED CHANDIGARH Vs. VISHAL PAPERTECH INDIA LTD	July 6, 1999
PRANEET ENVIROQUIPS PVT LTD Vs. SANDEEP PAPERS LTD	August 17, 1999
PRANEET ENVIROQUIPS PVT. LTD. Vs. SANDEEP PAPERS LTD. AND ANOTHER	August 17, 1999
Prem alias Prem Singh Vs. State of Haryana	December 8, 1999
PREM CHAND Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPARTMENT	May 13, 1999
PREM CHAND Vs. USHA KUMARI	April 23, 1999
Prem Chand Vs. State of Punjab	March 22, 1999
PREM CHAND GUPTA Vs. HARYANA FINANCIAL CORPORATION	January 28, 1999
PREM KUMAR Vs. STATE OF PUNJAB	July 30, 1999
PREM KUMAR BHASIN Vs. STATE OF HARYANA AND OTHERS	September 22, 1999
PREM PAL Vs. SANTOSH KUMARI	March 17, 1999
PREM PARKASH Vs. PANJAB UNIVERSITY, CHANDIGARH	September 21, 1999
PREM PARKASH Vs. STATE OF HARYANA	November 2, 1999
PREM SAGAR Vs. DARBARI LAL	September 27, 1999
PREM SINGH Vs. GURDIAL SINGH	March 30, 1999
PREM SINGH Vs. KULWANT SINGH	July 7, 1999
PREM SINGH Vs. STATE OF PUNJAB	December 1, 1999
PREM SINGH Vs. STATE OF PUNJAB	January 19, 1999
PREM WATI Vs. STATE OF PUNJAB	May 10, 1999
PRINTERS ENGINEERING COMPANY Vs. STATE OF HARYANA	May 24, 1999
PRITAM KAUR Vs. KARTAR SINGH	February 19, 1999
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT U T CHANDIGARH	May 18, 1999
PRITAM SINGH Vs. OM PARKASH ADYA	August 5, 1999
PRITAM SINGH Vs. SADHU SINGH	September 29, 1999
PRITAM SINGH Vs. STATE OF PUNJAB	November 30, 1999
PRITAM SINGH Vs. JAGDISH PAL SINGH	May 17, 1999
PRITAM SINGH Vs. DALJIT SINGH SIKRI	March 31, 1999
PRITHI Vs. BALWANT SINGH	March 11, 1999
PRITHVI SINGH Vs. STATE OF HARYANA	October 29, 1999
PROF. DR. R.R. SHARMA (RETD.) Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH	November 2, 1999
PT RAMA KANT Vs. BALWANT SINGH	July 20, 1999
PUNEET SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 20, 1999
PUNJAB AND HARYANA HIGH COURT ADVOCATES COOPERATIVE HOUSE BUILDING SOCIETY Vs. UNION TERRITORY	December 13, 1999
PUNJAB AND SIND BANK Vs. JAIN RICE MILLS	August 16, 1999
PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. PUNJAB NATIONAL BANK	December 7, 1999
PUNJAB HOUSING DEVELOPMENT BOARD Vs. JIT SINGH JAIMAL SINGH	March 5, 1999
PUNJAB KASHMIR FINANCE P LTD Vs. INCOME TAX APPELLATE TRIBUNAL	April 7, 1999
PUNJAB KAUR Vs. MOHINDER SINGH	August 23, 1999
PUNJAB NATIONAL BANK Vs. JAGIR SINGH	September 18, 1999
PUNJAB NATIONAL BANK Vs. UNION TERRITORY	December 9, 1999
PUNJAB NATIONAL BANK Vs. SH K S RAJPUT	July 23, 1999
PUNJAB NATIONAL BANK Vs. LORD KRISHAN PAPER INDUSTRIES	May 24, 1999
PUNJAB NATIONAL BANK Vs. SWARAJ KUMAR	November 4, 1999
PUNJAB STATE Vs. KASHMIRA SINGH	May 10, 1999
PUNJAB STATE Vs. PRITAM SINGH AND SONS	June 4, 1999
PUNJAB STATE Vs. RESHAM SINGH EX-CONSTABLE NO 80/238	March 5, 1999
PUNJAB STATE Vs. RAI SAHIB MEHTA	February 4, 1999
PUNJAB STATE Vs. RUR SINGH (DIED) THROUGH HIS LRS.	November 1, 1999
PUNJAB STATE Vs. GURDIP SINGH	December 23, 1999
PUNJAB STATE Vs. B S NANDA	October 4, 1999
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	January 19, 1999
PUNJAB STATE CO OPERATIVE FRUIT DEVELOPMENT CORPN Vs. S MEHTAB SINGH GILL DAG	August 4, 1999
PUNJAB STATE CO OPERATIVE LAND MORTGAGE LTD Vs. PIARA SINGH	August 31, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. AVTAR SINGH	September 16, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. MALWA COTTON SPINNING MILLS LIMITED	September 8, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. INDURE LIMITED	October 12, 1999
PUNJAB STATE ELECTRICITY BOARD Vs. RADHA STEEL POLLING MILLS	July 8, 1999
PUNJAB STATE, SECY Vs. GURMUKH SINGH	April 1, 1999
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT	October 27, 1999
PURAN CHANDER Vs. PUNJAB STATE ELECTRICITY BOARD	July 30, 1999
PURAN SINGH Vs. JOINT SECRETARY	March 26, 1999
PURSHOTAM KUMAR Vs. PHULI DEVI	October 1, 1999
PUSHPA KASHYAP Vs. STATE	June 4, 1999
PUSHPA WATI Vs. DAYA CHAND LAL CHAND JAIN	December 6, 1999
R K ELECTRONICS Vs. NATIONAL FERTILIZERS LIMITED	August 23, 1999
R P KHATAK Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA	May 3, 1999
R S KHATRA I P S SENIOR SUPERINTENDANT OF POLICE Vs. STATE OF PUNJAB	July 8, 1999
R. KANT & CO. Vs. R.C. SOOD & CO.	September 22, 1999
R.D. BEHL Vs. STATE OF PUNJAB	October 15, 1999
R.K. SHARMA Vs. STATE OF HARYANA	January 20, 1999
R.N. TYAGI Vs. STATE OF HARYANA	January 21, 1999
R.P. MAHAJAN Vs. RALSON	November 5, 1999
RACHHPAL RAJ Vs. P.S. SURESHAN	December 22, 1999
RADANANDAN JIWAN DASH Vs. N K GANGULY	December 20, 1999
RADHA KISHAN Vs. ELECTION TRIBUNAL CUM SUB JUDGE HISSAR	July 22, 1999
RADHA KISHAN Vs. RULIA	February 22, 1999
RADHA KRISHAN Vs. AMAR SINGH	July 6, 1999
RADHANA CO-OPERATIVE CREDIT AND SERVICES SOCIETY LTD Vs. CHANDER BHAN	February 18, 1999
RAGHBINDER SINGH Vs. DARSHAN SINGH	October 29, 1999
RAGHBIR Vs. HARPHOOL	November 17, 1999
RAGHBIR SINGH Vs. STATE OF PUNJAB	October 26, 1999
RAGHBIR SINGH Vs. SMADH BABA SANTOKH GIR	October 7, 1999
RAGHBIR SINGH Vs. GRAM PANCHAYAT	October 12, 1999
RAGHBIR SINGH Vs. STATE OF HARYANA	November 16, 1999
RAGHBIR SINGH Vs. STATE OF PUNJAB	July 20, 1999
RAGHUNATH Vs. RAGHBIR DASS	January 7, 1999
RAGHWA NAND Vs. STATE OF HARYANA	September 15, 1999
RAHUA Vs. STATE OF HARYANA	July 23, 1999
RAI SINGH Vs. STATE OF HARYANA	September 15, 1999
RAJ KAPUR Vs. STATE OF PUNJAB	July 30, 1999
RAJ KAUR Vs. SUKHDEV	October 6, 1999
RAJ KUMAR Vs. STATE OF PUNJAB	October 6, 1999
RAJ KUMAR Vs. STATE OF HARYANA	December 17, 1999
RAJ KUMAR Vs. UNION TERRITORY CHANDIGARH	January 29, 1999
RAJ KUMAR Vs. STATE OF HARYANA	September 22, 1999
RAJ KUMAR Vs. SAT PAL AND ORS.	July 9, 1999
RAJ KUMAR Vs. SAT PAL	July 7, 1999
RAJ KUMAR ALIAS RAJU Vs. STATE OF HARYANA AND OTHERS	July 9, 1999
RAJ KUMAR AND ORS Vs. UNION OF INDIA	December 2, 1999
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA	May 31, 1999
RAJ KUMAR GUPTA Vs. STATE OF PUNJAB	March 30, 1999
RAJ KUMAR MALHOTRA & ORS. Vs. SMT. PUSPA DEVI	April 1, 1999
RAJ KUMAR SINGLA Vs. STATE OF PUNJAB	June 4, 1999
RAJ PAL Vs. NAFE SINGH	December 20, 1999
RAJ RANI Vs. RAM LAL	May 21, 1999
RAJ RANI Vs. KAUSHALYA DEVI	August 6, 1999
RAJA @ MANOJ KUMAR DIVEDI Vs. STATE OF HARYANA	February 25, 1999
RAJA RAM Vs. STATE OF HARYANA	June 3, 1999
RAJBIR Vs. STATE OF HARYANA	January 11, 1999
RAJBIR SINGH Vs. STATE OF UNION TERRITORY	March 24, 1999
RAJBIR SINGH ASSTT LINEMAN Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD	January 29, 1999
Rajdeep Singh Vs. State of Punjab	March 31, 1999
RAJESH Vs. STATE OF HARYANA AND ANOTHER	April 28, 1999
RAJESH KUMAR Vs. STATE OF PUNJAB	December 24, 1999
RAJESH SHARMA Vs. PRESIDING OFFICER	September 7, 1999
RAJINDER Vs. STATE OF HARYANA	January 21, 1999
RAJINDER AMAR SINGH AND ETC Vs. STATE OF HARYANA	December 23, 1999
RAJINDER KAUR Vs. S K MALHOTRA	August 19, 1999
RAJINDER KUMAR Vs. STATE OF PUNJAB	June 10, 1999
RAJINDER KUMAR Vs. MANOHAR LAL KHURANA	January 27, 1999
RAJINDER KUMAR Vs. HARYANA VIDYUT PARSARAN NIGAM LTD.	July 13, 1999
RAJINDER PAL SINGH Vs. STATE	September 17, 1999
RAJINDER S O AMAR SINGH AND Vs. STATE OF HARYANA	December 23, 1999
RAJINDER SINGH Vs. NARINDER KUMAR VERMA	February 10, 1999
RAJINDER SINGH Vs. MAHENDER SINGH	May 14, 1999
RAJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS	November 29, 1999
RAJINDER SINGH Vs. STATE OF HARYANA	October 1, 1999
RAJINDER SINGH Vs. BALWANT SINGH AND OTHERS	November 1, 1999
RAJIV SAMSON Vs. STATE OF U.T.	September 18, 1999
RAJIV SAMSON Vs. STATE OF U.T.	December 4, 1999
RAJU Vs. STATE OF PUNJAB	October 7, 1999
RAJU SHARMA Vs. PARDEEP KUMAR	February 10, 1999
RAJWANT SINGH Vs. MOHINDER SINGH	January 7, 1999
RAKESH KUMAR Vs. STATE OF PUNJAB	May 6, 1999
RAKESH KUMAR Vs. AJIT SINGH	March 5, 1999
RAKESH KUMAR Vs. UNION TERRITORY, CHANDIGARH	October 29, 1999
RAKESH KUMAR Vs. AJIT STEEL INDUSTRIES	April 5, 1999
RAKESH KUMAR Vs. STATE OF PUNJAB	July 22, 1999
RAKESH KUMAR Vs. STATE OF HARYANA	January 20, 1999
RAKESH KUMAR ALIAS KESHI Vs. JOINT SECRETARY TO GOVT OF INDIA	February 9, 1999
RAKESH KUMAR GOYAL Vs. RAJASTHAN STATE ROAD TRANS CORPN	March 4, 1999
RAM Vs. PURAN MAL	August 18, 1999
RAM AVTAR Vs. STATE OF HARYANA	March 9, 1999
RAM CHAND Vs. RAJ RANI	February 24, 1999
RAM CHANDER Vs. NARESH KUMAR	February 22, 1999
RAM CHANDER Vs. PHUSA RAM	December 8, 1999
RAM DASS Vs. STATE OF PUNJAB	October 26, 1999
RAM JAS Vs. STATE OF HARYANA	January 20, 1999
RAM KAUR Vs. GENERAL PUBLIC	July 28, 1999
RAM KISHAN Vs. STATE OF HARYANA	May 21, 1999
RAM KISHAN Vs. STATE OF HARYANA	August 4, 1999
RAM KISHAN Vs. THE FARIDABAD COMPLEX ADMINISTRATION AND ORS.	December 17, 1999
RAM KISHAN GULATI Vs. STATE OF HARYANA	June 2, 1999
RAM KRISHAN GUPTA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK	August 11, 1999
RAM KUMAR Vs. BAJRANG DASS	July 27, 1999
RAM KUMAR Vs. HARYANA COTTON MILLS	February 10, 1999
RAM KUMAR Vs. STATE OF HARYANA	November 30, 1999
RAM KUMAR Vs. STATE OF HARYANA	March 5, 1999
RAM KUMAR Vs. DITT RAM VERMA	February 17, 1999
RAM KUMAR Vs. STATE OF HARYANA	July 15, 1999
RAM KUMAR CONSTABLE Vs. STATE OF PUNJAB	December 20, 1999
RAM LAL JASSI Vs. CHAUDHARY JAGJIT SINGH	January 12, 1999
RAM LOK Vs. TARLOKI NATH	December 21, 1999
RAM MEHAR Vs. STATE OF HARYANA	August 5, 1999
RAM MEHAR Vs. STATE OF HARYANA	December 25, 1999
RAM NARAIN Vs. STATE OF HARYANA	October 26, 1999
RAM NIWAS Vs. RISALA	January 29, 1999
RAM PARKASH Vs. SURINDER PAL SINGH	August 3, 1999
RAM PHAL Vs. STATE OF HARYANA	January 21, 1999
RAM PIYARI Vs. HARYANA HOUSING BOARD	August 9, 1999
RAM PYARI ALIAS BANGRO Vs. STATE OF HARYANA	March 5, 1999
RAM RATTAN Vs. STATE OF HARYANA	July 7, 1999
RAM SARAN Vs. STATE OF HARYANA	February 16, 1999
RAM SARAN BHATIA Vs. STATE OF HARYANA	September 23, 1999
RAM SARAN DASS Vs. JATIN KUMAR AND ANOTHER	April 1, 1999
RAM SARUP Vs. JOG DHIAN	October 26, 1999
RAM SARUP Vs. JOG DHIAN	July 6, 1999
RAM SARUP SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA	July 27, 1999
RAM SINGH Vs. CIVIL JUDGE SENIOR DIVISION	January 12, 1999
RAM SINGH Vs. STATE OF HARYANA	July 23, 1999
RAM TIRATH Vs. STATE OF HARYANA	January 19, 1999
RAMA ALIAS RAM KALA Vs. ANIL KUMAR JOSHI	October 29, 1999
RAMA COTTON RICE AND DALL MILLS Vs. CHANAN DASS AND SONS	July 22, 1999
RAMA FIBRES LIMITED IN LIQUIDATION Vs. G R HADA	August 26, 1999
Ramesh Vs. State of Haryana	July 15, 1999
RAMESH Vs. STATE OF HARYANA	March 24, 1999
RAMESH Vs. STATE OF HARYANA	February 4, 1999
RAMESH Vs. JOINT SECRETARY, REHABILITATION-CUM-SETTLEMENT COMMISSIONER	May 25, 1999
RAMESH CHAND Vs. BRIJ MOHAN AGGARWAL	February 4, 1999
RAMESH CHAND Vs. STATE OF HARYANA	August 5, 1999
RAMESH CHANDER Vs. STATE OF HARYANA	November 1, 1999
RAMESH KAJAL Vs. ADDITIONAL DISTRICT JUDGE	June 1, 1999
RAMESH KUMAR Vs. STATE OF HARYANA	May 4, 1999
RAMESH KUMAR Vs. M D UNIVERSITY	September 27, 1999
RAMESH KUMAR Vs. STATE OF PUNJAB	January 18, 1999
RAMESH KUMAR RANA Vs. ROMESH	April 21, 1999
RAMESH RANI Vs. HARSH MALHOTRA	August 12, 1999
RAMESHWAR DASS Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER	March 23, 1999
RAMESHWARJIT SINGH MOTI Vs. STATE OF PUNJAB	February 11, 1999
RAMJI LAL Vs. RAKESH	August 12, 1999
RAMZAN Vs. STATE OF HARYANA	February 16, 1999
RANA GURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER	July 16, 1999
RANBIR SINGH Vs. STATE OF HARYANA	May 25, 1999
RANBIR SINGH Vs. STATE OF PUNJAB	February 2, 1999
Ranbir Singh Vs. State of Haryana	December 1, 1999
RANDHIR SINGH Vs. STATE OF HARYANA	April 22, 1999
RANDHIR SINGH & ANR Vs. RAJINDER SINGH	July 6, 1999
RANI Vs. STATE OF PUNJAB	May 7, 1999
RANJEET Vs. PIRTHI	December 25, 1999
RANJIT KAUR Vs. SHADI SINGH	August 4, 1999
RANJIT KAUR Vs. MAJOR HARMOHINDER SINGH	December 2, 1999
RANJIT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA	September 9, 1999
RANJIT SINGH Vs. GRAM PANCHAYAT	February 10, 1999
RANJIT SINGH Vs. BALKAR SINGH	July 7, 1999
RANJIT SINGH Vs. SIBO ALIAS GURMIT KAUR AND OTHERS	August 2, 1999
RANJIT SINGH Vs. SARUP CHAND	October 4, 1999
RANJIT SINGH Vs. STATE OF PUNJAB	May 10, 1999
RATAN KAPILA Vs. STATE OF U.T., CHANDIGARH	March 31, 1999
RATLAN SINGH SETHI Vs. PUNJAB AND SIND BANK AND OTHERS	July 30, 1999
RATTAN CHAND Vs. SWARAN SINGH	August 31, 1999
RATTAN LAL Vs. STATE OF PUNJAB	January 12, 1999
RATTAN LAL Vs. BIHARI LAL	June 1, 1999
RATTAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD	May 5, 1999
RATTAN SINGH Vs. SARDOOL SINGH	December 23, 1999
RATTAN SINGH Vs. STATE BANK OF PATIALA	September 7, 1999
RAVAIL SINGH Vs. STATE OF HARYANA	May 14, 1999
RAVAIL SINGH Vs. STATE OF PUNJAB	May 10, 1999
RAVI VIRMANI Vs. STATE OF HARYANA	September 14, 1999
RAVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS	January 12, 1999
RAVINDER KUMAR Vs. SURINDERJIT SINGH	November 30, 1999
RAVINDER SINGH Vs. UNION TERRITORY, CHANDIGARH	September 8, 1999
RAVINDER SINGH Vs. BALBIR KAUR	April 6, 1999
RAVINDER SINGH Vs. JANMEJA SINGH	June 3, 1999
RAVINDER SINGH Vs. STATE OF PUNJAB	April 1, 1999
RAVINDER SINGH ALIAS PHALA Vs. STATE OF HARYANA	October 11, 1999
RED ROSE CO-OPERATIVE LABOUR AND CONSTRUCTION LTD Vs. STATE OF PUNJAB	May 4, 1999
RENU Vs. STATE OF PUNJAB	February 26, 1999
RENU DHIR Vs. GURCHARANJIT KAUR WALIA	February 9, 1999
RENU GROVER Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION	August 2, 1999
RESHMA Vs. SUBHASH CHANDER	March 5, 1999
ROHIT SONI Vs. THE STATE OF HARYANA	August 17, 1999
ROHTASH Vs. STATE OF HARYANA	January 8, 1999
ROMESH SURI Vs. PUNJAB CO-OPERATIVE BANK LTD	January 25, 1999
ROOP CHAND Vs. STATE OF PUNJAB	July 22, 1999
ROOP SINGH PARJAPAT Vs. STATE OF PUNJAB	November 26, 1999
ROSHAN Vs. BABU KHAN	July 27, 1999
ROSHAN LAL Vs. HARI DASS	September 15, 1999
ROSHAN LAL Vs. RATTAN CHAND	September 21, 1999
ROSHAN LAL Vs. GANPAT	November 1, 1999
ROSHAN LAL SONI Vs. JAGAN NATH	February 10, 1999
ROSHAN SINGH Vs. STATE OF PUNJAB	July 16, 1999
RUBIN MILLS Vs. UNION TERRITORY ADMINISTRATION	August 27, 1999
RUKNA Vs. WALI MOHD.	November 3, 1999
RULDA SINGH Vs. STATE OF PUNJAB	April 6, 1999
RULIA SINGH Vs. AMRO BAI	February 18, 1999
S N CHUGH Vs. STATE OF HARYANA	July 6, 1999
S S BAINS Vs. STATE OF PUNJAB	September 13, 1999
S S GILL Vs. UNION TERRITORY OF CHANDIGARH	February 3, 1999
S.J. SINGH, LT. COL. Vs. UNION OF INDIA	December 13, 1999
S.L.J. INVESTMENTS PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	May 7, 1999
S.N. TRIKHA Vs. THE STATE OF HARYANA AND OTHERS	December 23, 1999
S.P. SHARMA Vs. HARYANA BREWERIES LIMITED	December 22, 1999
S.P. SINGH Vs. G.D. SHARMA	May 7, 1999
SACHIN AHLAWAT Vs. CHAIRMAN COMBINED ENTRANCE EXAMINATION TEST	October 12, 1999
SADHU RAM Vs. RATTAN KUMAR	August 20, 1999
SADHU RAM AND ANOTHER Vs. STATE OF HARYANA	July 23, 1999
SADHU SINGH Vs. TARO	January 21, 1999
SAHAB SINGH Vs. STATE OF HARYANA	May 11, 1999
SAHEG SINGH Vs. STATE OF HARYANA	July 23, 1999
SAHIB SINGH Vs. STATE OF PUNJAB	May 20, 1999
SAHIB SINGH Vs. STATE OF PUNJAB	December 16, 1999
SAIRA Vs. STATE OF U.T. CHANDIGARH	February 23, 1999
Sakal Dev Vs. State of Haryana	June 2, 1999
SALENDER Vs. STATE OF HARYANA	September 18, 1999
SAMIR SINGH SETHI Vs. STATE OF U.T. CHANDIGARH	March 16, 1999
SAMPURAN SINGH AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA AND ANOTHER	May 21, 1999
Samran Singh Vs. State of Haryana	July 19, 1999
SANDEEP KUMAR Vs. RAKESH KUMAR	June 1, 1999
SANDEEP KUMAR Vs. STATE OF PUNJAB	November 17, 1999
SANDEEP KUMAR Vs. MOHAN LAL	November 3, 1999
SANGEETA Vs. VED PARKASH	May 27, 1999
SANJAY Vs. STATE OF HARYANA	November 29, 1999
SANJAY @ BILLA Vs. STATE OF HARYANA	December 14, 1999
SANJAY CHOPRA Vs. SHYAMA	January 8, 1999
SANJAY KUMAR MADAN Vs. MAHARISHI DAYANAND UNIVERSITY	April 5, 1999
SANJEEV ATTRI Vs. STATE OF HARYANA	March 8, 1999
SANJEEV KUMAR Vs. STATE OF HARYANA	June 4, 1999
SANJIV JINDAL Vs. STATE OF PUNJAB AND ORS.	January 22, 1999
SANJIV KUMAR Vs. STATE OF PUNJAB	March 12, 1999
SANKROD CO-OPERATIVE L AND C SOCIETY LTD Vs. HARYANA STATE	October 6, 1999
SANT LAL Vs. STATE OF HARYANA	February 19, 1999
SANT RAM Vs. HARBANS SINGH	September 16, 1999
SANT SINGH Vs. MOHAN SINGH	May 27, 1999
SANTA Vs. STATE OF HARYANA	August 12, 1999
SANTOKH SINGH Vs. BALBIR SINGH	December 8, 1999
SANTOKH SINGH ALIAS PAPPU Vs. STATE OF PUNJAB	April 27, 1999
SANTOSH Vs. STATE OF PUNJAB	August 3, 1999
SANTOSH Vs. STATE OF HARYANA	September 17, 1999
SANTOSH KUMAR ANEJA Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD	April 7, 1999
SANTOSH KUMARI Vs. SATISH KUMAR	October 29, 1999
SANTOSH PHOGAT Vs. STATE OF HARYANA	May 24, 1999
SANTOSH RANI Vs. CANARA BANK	January 19, 1999
SAPINDER SINGH Vs. STATE OF PUNJAB	March 1, 1999
SARABJIT SINGH Vs. STATE OF HARYANA	May 27, 1999
SARAI SMT GANESHI DEVI Vs. KUNDAN LAL	September 6, 1999
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF HARYANA	November 16, 1999
SARBARI Vs. SULEMAN	December 6, 1999
SARDAR JIT SINGH ALIAS JEET SINGH Vs. NARENDER KUMAR	April 23, 1999
SARDAR OMINDER HARI DARSHAN SINGH Vs. NAIB TEHSILDAR (SALES)-CUM-MANAGING OFFICER, SIRSA	June 30, 1999
SARDARA SINGH Vs. STATE OF PUNJAB	September 14, 1999
SARDARA SINGH Vs. STATE OF PUNJAB	April 26, 1999
SARDARI LAL Vs. HARI KISHAN	July 13, 1999
SARJEET KAUR Vs. GURMAIL SINGH	August 12, 1999
SARLA SANAN Vs. STATE OF PUNJAB	March 19, 1999
SAROJ Vs. MAHARISHI DAYANAND UNIVERSITY	May 10, 1999
SAROJ ANAND AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS	March 5, 1999
SAROJ CHANDNA Vs. LIFE INSURANCE CORPORATION	August 16, 1999
SARUP LAL Vs. SUKHWINDER KAUR	September 21, 1999
SARUP SINGH Vs. STATE OF PUNJAB	September 18, 1999
SARUP SINGH Vs. STATE OF PUNJAB	July 29, 1999
SARUP SINGH Vs. STATE OF PUNJAB	May 11, 1999
SARVJEET SINGH Vs. GURDIAL SINGH	November 3, 1999
SASHI KUMAR @ MANA Vs. STATE OF PUNJAB	September 14, 1999
SAT NARAIN Vs. HARYANA STATE AGRI MARKETING BOARD	September 8, 1999
SAT NARAIN Vs. ROHIT	September 8, 1999
SAT NARAIN Vs. STATE OF HARYANA	June 1, 1999
SAT NARAYAN Vs. STATE OF HARYANA	July 5, 1999
SAT PAL Vs. STATE OF HARYANA	April 27, 1999
SAT PAL Vs. STATE OF PUNJAB	January 18, 1999
SAT PAL BANSAL Vs. UNION OF INDIA	January 14, 1999
SATBIR Vs. STATE OF HARYANA	April 7, 1999
SATBIR Vs. STATE OF HARYANA	September 9, 1999
SATBIR SINGH Vs. STATE OF HARYANA	November 19, 1999
SATBIR SINGH Vs. STATE OF HARYANA	October 28, 1999
SATGUR SEWAK RICE AND GENERAL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED	November 29, 1999
SATINDER PAL SINGH Vs. STATE OF PUNJAB	December 4, 1999
SATISH Vs. STATE OF HARYANA	March 18, 1999
SATISH GUPTA Vs. YAMUNA NAGAR IMPROVEMENT TRUST	November 15, 1999
SATISH KUMAR Vs. STATE OF PUNJAB	October 8, 1999
SATISH KUMAR Vs. FINANCIAL COMMISSIONER APPEALS-II	August 3, 1999
SATISH SHARMA Vs. UNION OF INDIA	November 19, 1999
SATNAM SINGH Vs. MALKIT SINGH	November 19, 1999
SATNAM SINGH Vs. STATE OF PUNJAB	July 20, 1999
SATPAL Vs. STATE OF HARYANA	November 2, 1999
SATPAL ALIAS SATTA Vs. STATE OF HARYANA	May 4, 1999
SATPAL KAUR JBT TEACHER GOVT PRIMARY SCHOOL SOHANA Vs. STATE OF PUNJAB	May 19, 1999
SATPAL SINGH Vs. STATE OF HARYANA	January 8, 1999
SATWANT KAUR Vs. MANJIT KAUR	February 16, 1999
SATYA NARAIN UPADHAYA ALIAS FAUJI Vs. BALDEV RAJ MITTAL	October 5, 1999
SATYA PAIL Vs. TRANSPORT COMMISSIONER/CONTROLLER HARYANA AND ANOTHER	July 5, 1999
SATYA PAL Vs. STATE OF PUNJAB	May 5, 1999
SATYA PARKASH Vs. STATE OF HARYANA	April 8, 1999
SATYAWAN AND ANOTHER Vs. STATE OF HARYANA	May 11, 1999
SATYAWATI YADAV & ANR Vs. STATE OF HARYANA	July 19, 1999
SAVITRI DEVI Vs. PALA RAM	January 27, 1999
SAVITRI DEVI Vs. PREM KUMARI	October 5, 1999
SAWINDER SINGH Vs. STATE OF PUNJAB	August 27, 1999
SAYIAN SINGH Vs. BISHAN SINGH	September 1, 1999
SEHGAL AND COMPANY Vs. FOOD CORPORATION OF INDIA	May 27, 1999
SETH PAL Vs. STATE OF HARYANA	September 23, 1999
SEWA SINGH Vs. STATE OF PUNJAB	August 20, 1999
SEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB	August 6, 1999
SH AJIT SINGH KAKKAR Vs. SECRETARY TO GOVT PUNJAB HIGHER EDUCATION AND LANGUAGE DEPTT PUNJAB	May 24, 1999
SHAH GANDA LAL TRIBHOVAN Vs. SACHDEVA AND SONS RICE MILLS LIMITED	February 23, 1999
SHAHAB-UD-DIN Vs. RADHEY SHYAM BANSAL	October 29, 1999
SHAILENDER BISHNOI Vs. HARYANA STATE THROUGH CBI	April 1, 1999
SHAKUNTAL DEVI Vs. STATE OF HARYANA	February 12, 1999
SHAKUNTLA DEVI Vs. BEER KAUR	April 27, 1999
SHAM KUMAR KOHLI Vs. GOLDEN VIEW ELECTRICAL INDUSTRIES PVT LTD	August 2, 1999
SHAM SUNDER Vs. HARI DEV BANSAL	February 18, 1999
SHAM SUNDER Vs. KANWAR RAJA RAM SINGH	October 5, 1999
SHAM SUNDER BERI Vs. PRESIDING OFFICER LABOUR COURT JALANDHAR	September 9, 1999
SHAMSHAD SHAFI Vs. SALE OFFICER	March 11, 1999
SHAMSHER SINGH Vs. STATE OF HARYANA	February 1, 1999
SHANGARA SINGH Vs. JOGINDER SINGH	July 27, 1999
SHANKAR LAL Vs. UNION OF INDIA	August 19, 1999
SHANTI DEVI Vs. NAND KISHORE	February 10, 1999
SHANTI DEVI Vs. STATE OF HARYANA	February 5, 1999
SHANTI DEVI Vs. DHANWANTI	September 20, 1999
SHANTI DEVI Vs. PAWAN KUMAR	September 16, 1999
SHANTI DEVI ETC Vs. STATE OF HARYANA	February 18, 1999
SHARANJIT SINGH Vs. SATWANT KAUR	October 7, 1999
SHEESH PAL SINGH Vs. GURBUX SINGH	September 20, 1999
SHER SINGH Vs. STATE OF PUNJAB	March 5, 1999
SHER SINGH Vs. STATE OF HARYANA AND OTHERS	March 4, 1999
SHER SINGH Vs. MAN SINGH AND OTHERS	December 16, 1999
SHER SINGH Vs. STATE OF HARYANA	May 31, 1999
SHIV CHARAN KAUR ADVOCATE Vs. SURJIT KAUR	June 1, 1999
SHIV DAYAL Vs. SULOCHANA DEVI	October 12, 1999
SHIV DAYAL Vs. UNION TERRITORY, CHANDIGARH	March 18, 1999
SHIV DEV SINGH Vs. STATE OF PUNJAB	February 22, 1999
SHIV DEV SINGH Vs. SENIOR SUPERINTENDENT OF POLICE	July 14, 1999
SHIV DHAN Vs. STATE OF HARYANA AND OTHERS	November 30, 1999
SHIVA GRAM UDYOG SAMITI Vs. PUNJAB POLLUTION CONTROL BOARD	December 2, 1999
SHREE SARLA WEAVERS CO OPERATIVE SPINNING MILLS LTD Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD	August 3, 1999
SHRIGOPAL SHARMA (DIED) Vs. STATE OF PUNJAB	September 1, 1999
SHYAM SUNDER Vs. STATE OF HARYANA	July 8, 1999
SHYAMA ARORA Vs. STATE OF HARYANA	November 26, 1999
SHYMA Vs. SH SANJAY CHOPRA	September 9, 1999
SIMRANJIT SINGH MANN Vs. UNION OF INDIA	November 2, 1999
Sita Ram Vs. State of Punjab	December 8, 1999
SKG REFRACTORIES LTD. Vs. HARYANA STEEL & ALLOYS LTD.	May 13, 1999
SMT. PREM WATI Vs. STATE OF HARYANA	September 10, 1999
SOHAN LAL Vs. RAJ KUMARI	December 23, 1999
SOHAN LAL Vs. OM PARKASH	July 15, 1999
SOHAN SINGH Vs. PIARA SINGH	September 8, 1999
SOHAN SINGH Vs. AJIT SINGH	May 24, 1999
SOMA Vs. STATE OF PUNJAB	March 4, 1999
SON PAL Vs. STATE OF HARYANA	May 3, 1999
SONA RAM Vs. MULAKH RAJ ALIAS LEKH RAJ	February 18, 1999
SONIA ARORA Vs. STATE OF PUNJAB	August 24, 1999
SOWARAN SINGH Vs. INDERJIT	August 3, 1999
STATE Vs. R.C. BHATIA AND COMPANY	March 1, 1999
STATE Vs. RANJIT SINGH	February 16, 1999
STATE Vs. HIGHWAY CYCLE INDUSTRIES AND SUNBEAM AUTO LTD	February 10, 1999
STATE BANK OF BIKANER & JAIPUR Vs. VIJAY KUMAR	February 9, 1999
STATE BANK OF INDIA Vs. ALLIED METAL PRODUCTS	May 11, 1999
STATE BANK OF INDIA AND ANR. Vs. D.C. AGGARWAL	March 9, 1999
STATE BANK OF PATIALA Vs. CHHATAR EXTRACTIONS LTD	August 17, 1999
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX	May 5, 1999
STATE BANK OF PATIALA Vs. BHIWANI COLD ROLLING MILLS	May 13, 1999
STATE OF HARYANA Vs. RAM CHANDER	March 16, 1999
STATE OF HARYANA Vs. PREM KUMAR	January 12, 1999
STATE OF HARYANA Vs. JAI DEVI	February 5, 1999
STATE OF HARYANA Vs. AMIR CHAND	April 8, 1999
STATE OF HARYANA Vs. SUNIL KUMAR	May 3, 1999
STATE OF HARYANA Vs. KIRPAL SINGH	February 5, 1999
STATE OF HARYANA Vs. ARUN KUMAR	March 4, 1999
STATE OF HARYANA Vs. SURESH	February 16, 1999
STATE OF HARYANA Vs. SATBIR SINGH	February 16, 1999
STATE OF HARYANA Vs. RULDU	April 1, 1999
STATE OF HARYANA Vs. RAM PARTAP	April 1, 1999
STATE OF HARYANA Vs. PRESIDING OFFICER LABOUR COURT ROHTAK	March 9, 1999
STATE OF HARYANA Vs. HISAM SINGH AND ANOTHER	February 22, 1999
STATE OF HARYANA Vs. MOHINDER SINGH	March 11, 1999
STATE OF HARYANA Vs. SURAJ PAUL	February 10, 1999
STATE OF HARYANA Vs. HARI SINGH	August 12, 1999
STATE OF HARYANA Vs. JYOTI PARKASH	August 5, 1999
STATE OF HARYANA Vs. RAM CHANDER	May 13, 1999
STATE OF HARYANA Vs. MEENA DUA	May 27, 1999
STATE OF HARYANA Vs. RAJINDER KUMAR	June 3, 1999
STATE OF HARYANA Vs. DILBAGH	June 3, 1999
STATE OF HARYANA Vs. ADARSH FILLING STATION	November 5, 1999
STATE OF HARYANA Vs. NARESH KUMARI	October 28, 1999
STATE OF HARYANA Vs. RAM KISHAN	December 17, 1999
STATE OF HARYANA Vs. TEJ RAM	August 10, 1999
STATE OF HARYANA Vs. LAL CHAND	December 20, 1999
STATE OF HARYANA Vs. BALJIT KAUR	March 26, 1999
STATE OF HARYANA Vs. SHER CHAND	January 18, 1999
STATE OF HARYANA Vs. NIHAL SINGH	September 29, 1999
STATE OF HARYANA Vs. BALJIT KAUR	August 23, 1999
STATE OF HARYANA Vs. NAND LAL	December 17, 1999
STATE OF HARYANA Vs. BUTA RAM	January 7, 1999
STATE OF PUNJAB Vs. CHATINDER PAL SINGH @ HONEY	December 20, 1999
STATE OF PUNJAB Vs. AMRIT LAL CHOPRA	May 29, 1999
STATE OF PUNJAB Vs. GURDIAL SINGH	October 7, 1999
STATE OF PUNJAB Vs. BALRAJ SINGH	November 16, 1999
STATE OF PUNJAB Vs. GIAN SINGH	October 7, 1999
STATE OF PUNJAB Vs. HUKAM SINGH	July 21, 1999
STATE OF PUNJAB Vs. NIRMALA DEVI	November 17, 1999
STATE OF PUNJAB Vs. RANJIT SINGH	November 29, 1999
STATE OF PUNJAB Vs. TARLOCHAN LAL	October 15, 1999
STATE OF PUNJAB Vs. KRISHAN LAL	October 15, 1999
STATE OF PUNJAB Vs. P O SALES TAX TRIBUNAL	July 21, 1999
STATE OF PUNJAB Vs. DARSHAN SINGH AHUJA	May 18, 1999
STATE OF PUNJAB Vs. SURINDER PAL	August 18, 1999
STATE OF PUNJAB Vs. DALJIT SINGH	February 11, 1999
STATE OF PUNJAB Vs. SUKHDEV SINGH	February 12, 1999
STATE OF PUNJAB Vs. HARJINDER SINGH	January 21, 1999
STATE OF PUNJAB Vs. SHANGARA SINGH	January 7, 1999
STATE OF PUNJAB Vs. BASHAMBER SINGH	January 12, 1999
STATE OF PUNJAB Vs. AMARJIT SINGH & ORS.	February 25, 1999
STATE OF PUNJAB Vs. GURBACHAN SINGH	May 3, 1999
Steel Strips LTD Vs. M s Jyoti Mechanical Movements	September 22, 1999
SUBASH CHAND Vs. MILKHA SINGH	September 1, 1999
SUBE SINGH Vs. STATE OF HARYANA AND OTHERS	July 26, 1999
SUBEG SINGH Vs. STATE OF HARYANA	October 27, 1999
SUBH TIMB STEEL LIMITED Vs. INDER PAUL DUA	September 29, 1999
SUBHAGYA WATI Vs. TARSEM LAL	November 5, 1999
SUBHASH Vs. STATE OF HARYANA	September 7, 1999
SUBHASH CHANDER Vs. RAM CHANDER	October 1, 1999
SUBHASH CHANDER VERMA Vs. JHABAR MAL	October 26, 1999
SUBHASH GUPTA Vs. KANTA DEVI	April 5, 1999
SUBHASH SHARMA Vs. STATE OF HARYANA	November 30, 1999
SUCHA SINGH Vs. STATE OF HARYANA	February 24, 1999
SUCHA SINGH Vs. BHALWAN	January 27, 1999
SUCHCHA ZINC SULPHATE FERTILIZER FACTORY Vs. PUNJAB NATIONAL BANK	September 21, 1999
SUDARSHAN KUMAR Vs. BHOLA NATH	August 26, 1999
SUDERSHAN Vs. STATE OF HARYANA	August 19, 1999
SUDESH KUMARI Vs. STATE OF PUNJAB	October 14, 1999
SUGAR Vs. STATE OF HARYANA	November 25, 1999
SUKHBIR Vs. STATE OF HARYANA	January 22, 1999
SUKHBIR Vs. MAYA	March 17, 1999
SUKHDEV MITTAR Vs. RAMESHWAR DASS GUPTA	August 26, 1999
SUKHDEV RAJ Vs. STATE OF PUNJAB	September 17, 1999
SUKHDEV RAJ SHARMA Vs. KANCHAN BALA	September 24, 1999
SUKHDEV SINGH Vs. STATE OF PUNJAB	May 6, 1999
SUKHDEV SINGH ALIAS FAUJI Vs. STATE OF PUNJAB	October 26, 1999
SUKHDIP SINGH AND OTHERS Vs. STATE OF PUNJAB	February 24, 1999
SUKHJIT SINGH ALIAS SANTA SINGH Vs. STATE OF PUNJAB	July 20, 1999
SUKHJIT STARCH AND CHEMICALS LTD Vs. SUPDT CEN EX RANGE-II PHAGWARA	January 12, 1999
SUKHMINDER SINGH Vs. BALJEET KAUR	June 4, 1999
SUKHPAL KAUR Vs. HARDARSHAN SINGH	March 5, 1999
SUKHVINDER SINGH Vs. STATE OF PUNJAB	October 26, 1999
SUKHWINDER KAUR Vs. JAGTAR SINGH	July 7, 1999
SUKHWINDER SINGH Vs. STATE OF PUNJAB	April 23, 1999
SUKHWINDER SINGH Vs. STATE OF PUNJAB	September 10, 1999
SULTAN SINGH Vs. STATE OF HARYANA	September 7, 1999
SUMAN Vs. BOARD OF SCHOOL EDUCATION HARYANA	September 7, 1999
SUMAN Vs. STATE OF HARYANA	March 8, 1999
SUMAN LATA Vs. GOVT. OF HARYANA	September 21, 1999
SUMER Vs. STATE OF HARYANA	June 2, 1999
SUMER SINGH Vs. RAMESHWAR	February 17, 1999
SUMITRA ALIAS SANTRA Vs. DHARAMBIR SINGH	August 4, 1999
SUNDER @ SURINDER Vs. STATE OF HARYANA	February 26, 1999
SUNIL GUPTA Vs. UOI	April 7, 1999
SUNIL KUMAR Vs. STATE OF PUNJAB	October 12, 1999
SUNIL KUMAR SARONI Vs. UMA RANI	August 31, 1999
SUNIL PALTA Vs. STATE	October 1, 1999
SUNITA Vs. STATE OF HARYANA	October 27, 1999
SUNITA DEVI Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA	February 5, 1999
SURAJ BHAN Vs. STATE OF HARYANA	May 13, 1999
SURAJ MAL Vs. STATE OF HARYANA	December 8, 1999
SURAJ MAL Vs. STATE OF HARYANA	March 1, 1999
SURAT SINGH Vs. STATE OF HARYANA	May 13, 1999
SURAT SINGH Vs. STATE OF PUNJAB	August 25, 1999
SURENDER KUMAR ALIAS SINDI Vs. STATE OF HARYANA	May 17, 1999
SURENDER SINGH Vs. STATE OF HARYANA	August 30, 1999
SURESH Vs. STATE OF HARYANA	October 14, 1999
SURESH CHAND CHAUDHARY Vs. SHASHI PRABHA NANGIA	September 7, 1999
SURESH KUMAR Vs. STATE OF HARYANA	September 8, 1999
SURESH KUMAR Vs. STATE OF HARYANA	July 6, 1999
SURINDER Vs. STATE OF HARYANA	May 13, 1999
SURINDER KAUR Vs. RAJINDER SINGH	August 20, 1999
SURINDER KAUR Vs. DEVINDER SINGH	April 20, 1999
SURINDER KAUR Vs. UNION TERRITORY	November 2, 1999
SURINDER KUMAR Vs. RAM NATH	July 19, 1999
SURINDER KUMAR Vs. STATE OF PUNJAB	January 13, 1999
SURINDER KUMAR ALIAS MONU Vs. STATE OF HARYANA	November 29, 1999
SURINDER KUMAR LECTURER IN LAW KURUKSHETRA UNIVERSITY Vs. KURUKSHETRA UNIVERSITY	October 26, 1999
SURINDER KUMAR MITTAL Vs. STATE OF HARYANA	July 15, 1999
SURINDER NATH Vs. BABA INDER SINGH	January 7, 1999
SURINDER SINGH Vs. JEEWAN CHAND	July 19, 1999
Surinder Singh Vs. State of Punjab	May 26, 1999
SURINDER SINGH Vs. NIRMALJIT KAUR	November 1, 1999
SURINDER SINGH Vs. UNION TERRITORY, CHANDIGARH	May 27, 1999
SURINDER SINGH Vs. STATE OF HARYANA THROUGH QUALITY CONTROL INSPECTOR	October 5, 1999
SURINDER SINGH BAINS Vs. UNION TERRITORY OF CHANDIGARH	December 9, 1999
SURINDER SINGH EX CONSTABLE Vs. STATE OF PUNJAB	December 7, 1999
SURJA RAM Vs. STATE OF HARYANA	August 31, 1999
SURJA SINGH Vs. STATE OF HARYANA	July 22, 1999
SURJIT KAUR Vs. GURDEV SINGH	August 19, 1999
SURJIT KUMAR Vs. KUSUM SHARMA	August 18, 1999
SURJIT SINGH Vs. STATE OF PUNJAB	February 16, 1999
SURJIT SINGH Vs. STATE	February 4, 1999
SURJIT SINGH Vs. SODHI HARJIT SINGH	August 24, 1999
SURJIT SINGH Vs. STATE OF HARYANA	June 3, 1999
SURJIT SINGH Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER	January 12, 1999
SURJIT SINGH ALIAS JAMLA Vs. STATE OF PUNJAB	February 26, 1999
SURJIT SINGH EX HAV Vs. UNION OF INDIA	July 13, 1999
SURMUKH SINGH EX HAVILDAR Vs. UNION OF INDIA	May 24, 1999
SUSHIL CHAND Vs. PUNJAB AND SIND BANK	August 25, 1999
SUSHIL KUMAR Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK	September 29, 1999
Sushil Kumar Vs. State of Punjab	July 27, 1999
SUSHIL KUMAR ALIAS KALA Vs. STATE OF PUNJAB	July 29, 1999
SUSHIL KUMAR BHATIA Vs. STATE OF HARYANA	September 17, 1999
SUSHILA MITTAL Vs. SH SHANKAR LAL	August 31, 1999
SUTLEJ SERVICE STATION PVT. LTD. Vs. GURBAKSH SINGH AND OTHERS	August 10, 1999
SUVIDYA YADAV Vs. STATE OF HARYANA	January 18, 1999
SWARAN KAUR Vs. DALBIR KAUR	August 16, 1999
SWARAN KAUR Vs. HARJIT SINGH	December 2, 1999
SWARAN LAL Vs. STATE OF PUNJAB	September 7, 1999
SWARAN LAL Vs. MUNICIPAL CORPORATION	September 15, 1999
SWARAN SINGH Vs. BHAGWAN SINGH	April 6, 1999
SWARAN SINGH Vs. STATE OF PUNJAB	October 5, 1999
SWARAN SINGH Vs. STATE OF PUNJAB	May 14, 1999
SWARAN SINGH Vs. SUPERINTENDENT OF POLICE	July 7, 1999
SWARANJIT KAUR Vs. LT COL AVTAR SINGH	October 15, 1999
SWASTIKA TEXTILES AGENCY Vs. TILAK RAJ	December 1, 1999
SWINDER KAUR Vs. STATE OF PUNJAB	March 22, 1999
TALWAR BROTHERS P LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	May 13, 1999
TARA SINGH Vs. STATE OF PUNJAB	October 26, 1999
TARA SINGH Vs. STATE OF PUNJAB	January 18, 1999
TARA SINGH Vs. STATE OF HARYANA	February 3, 1999
TARA SINGH Vs. STATE OF PUNJAB AND OTHERS	July 19, 1999
TARLOCHAN SINGH Vs. STATE OF HARYANA	March 30, 1999
TARLOCHAN SINGH Vs. SAMMI BANSAL	July 12, 1999
TARLOK SINGH Vs. SOHAN SINGH	September 23, 1999
TARSEM SINGH AND ANOTHER Vs. STATE OF HARYANA	January 19, 1999
TECHNOLOGICAL INSTITUTE OF TEXTILE AND SCIENCES, BHIWANI Vs. STATE OF HARYANA	September 13, 1999
TEGA Vs. STATE OF HARYANA	February 4, 1999
TEHAL SINGH Vs. HARNAM SINGH	October 12, 1999
TEJ KAUR Vs. STATE OF PUNJAB	January 15, 1999
TEJA SINGH Vs. ARJAN DEV	October 7, 1999
TEJWANT SINGH Vs. STATE OF PUNJAB	December 13, 1999
TEK CHAND Vs. ANANT RAM	August 17, 1999
TEKU Vs. SADHU	August 26, 1999
TEXCON ENERGIES Vs. EURO COTSPIN LIMITED	March 11, 1999
THAKUR SINGH Vs. PUNJAB STATE	October 7, 1999
THAPAR MILK PRODUCT Vs. BHARAT DIARY UDYOG	January 14, 1999
THE DIRECTOR, AGRICULTURE AND ORS. Vs. NARINDER PATHAK AND ORS.	October 13, 1999
THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. STATE OF PUNJAB	June 1, 1999
TILAK RAJ Vs. STATE OF PUNJAB AND OTHERS	September 9, 1999
TIRUPATI INDUSTRIES Vs. PUNJAB STATE ELECTRICITY BOARD	September 20, 1999
TOSHI (SMT.) Vs. STATE OF PUNJAB	December 16, 1999
U T , CHANDIGARH Vs. RAJ KISHORE ALIAS PAPPI	July 5, 1999
U.S. MADAN Vs. STATE OF PUNJAB	October 15, 1999
UJAGAR SINGH Vs. STATE OF PUNJAB	March 8, 1999
UJAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB	February 2, 1999
UJJAGGAR SINGH Vs. PUNJAB STATE	June 2, 1999
UMED SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS	February 5, 1999
UMRAO Vs. MINU	August 3, 1999
UNION OF INDIA Vs. INDIAN IRON AND STEEL COMPANY LTD	May 11, 1999
UNION OF INDIA Vs. DERA BABA RAM DASS JI	February 23, 1999
UNION OF INDIA Vs. S K RAMPAL	April 5, 1999
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR	April 1, 1999
UNION OF INDIA Vs. BHAJAN LAL	January 27, 1999
UNION OF INDIA Vs. PARAMJIT SINGH AND CO PATIALA	September 23, 1999
UNION OF INDIA Vs. KUMARI DIPTEE MINOR	November 5, 1999
UNION OF INDIA Vs. KARTAR SINGH	December 16, 1999
UNION OF INDIA Vs. RAM LAL	September 20, 1999
UNION OF INDIA Vs. VIRENDRA BROTHERS	December 7, 1999
UNION OF INDIA Vs. VEER KAUR	July 13, 1999
UNION OF INDIA Vs. SARUP SINGH JOHAR	October 29, 1999
UNION OF INDIA Vs. CHAJJU RAM	October 7, 1999
UNION OF INDIA Vs. STATE OF PUNJAB	June 3, 1999
UNION OF INDIA Vs. KRISHNA WANTI	July 28, 1999
UNION OF INDIA AND OTHERS Vs. PHULA AND OTHERS	July 14, 1999
UNITED CONSTRUCTION COMPANY Vs. PICCADILY SUGAR AND ALLIED INDUSTRIES LTD	October 26, 1999
UNITED INDIA INSURANCE CO LTD Vs. BALWANT SINGH	September 7, 1999
UNITED INDIA INSURANCE CO LTD Vs. KAMAL ALIAS KAMLA DEVI	March 20, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FATIMA ALIAS FATTA WIDOW OF HASAM HUSSAIN	October 29, 1999
UNITED INDIA INSURANCE LTD. Vs. RANJIT KAUR	November 26, 1999
UNITED PESTICIDES Vs. STATE OF PUNJAB	February 8, 1999
UNIVERSAL INCAST LTD Vs. APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA SEBI MUMBAI AND	October 15, 1999
UPASANA Vs. PUNJAB UNIVERSITY CHANDIGARH	August 24, 1999
USHA ATTRI Vs. STATE OF HARAYANA	August 17, 1999
USMAN ALIAS CHIPPAD Vs. STATE OF HARYANA	January 20, 1999
V K CHHABRA Vs. SAMIR BHATIA	August 31, 1999
V K KAPUR Vs. STATE OF HARYANA	January 19, 1999
VARINDER MOHAN Vs. STATE OF PUNJAB	May 27, 1999
VATIKA GARDEN RETREAT Vs. DISTRICT JUDGE GURGAON HARYANA	February 9, 1999
VED PARKASH Vs. PARKASH WATI	October 26, 1999
VED PARKASH Vs. REGISTRAR CO-OPERATIVE SOCIETIES CHANDIGARH	November 16, 1999
VED PARKASH Vs. SUBHASH	February 17, 1999
VEER SINGH Vs. UDHAM SINGH	February 10, 1999
VEERO Vs. SHIV SINGH	March 15, 1999
VEL PAL Vs. STATE OF HARYANA	July 30, 1999
VERMA GAS AGENCY Vs. APPENZELL PETROLEUM PRODUCTS LTD	February 10, 1999
VIDYA WATI Vs. KASHMIRI LAL JIWAN LAL	October 11, 1999
VIJAY GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	September 15, 1999
VIJAY KUMAR Vs. UNION OF INDIA	April 5, 1999
VIJAY KUMAR Vs. STATE OF HARYANA	March 4, 1999
VIJAY KUMAR GARG Vs. STATE OF PUNJAB	January 15, 1999
VIJAY NAIDU Vs. STATE OF HARYANA	October 29, 1999
VIKAS YADAV Vs. STATE OF HARYANA	August 31, 1999
VIKRAM OVERSEAS Vs. UNION OF INDIA	February 24, 1999
VIKRAM SINGH Vs. STATE OF HARYANA	October 26, 1999
VIKRAM SINGH Vs. STATE OF HARYANA	May 3, 1999
VIKRAM TANDON Vs. UNION TERRITORY	October 27, 1999
VILLAGE PAPERS PVT. LTD Vs. GOYAL BARDANA TRADERS	April 30, 1999
VINAY KUMAR MONGA Vs. PANJAB UNIVERSITY, CHANDIGARH	September 21, 1999
VINOD KUMAR Vs. MINICIPAL COUNCIL FEROZEPUR	December 24, 1999
VINOD KUMAR Vs. STATE OF HARYANA	October 27, 1999
VINOD KUMAR Vs. STATE OF PUNJAB	July 27, 1999
VINOD KUMAR Vs. STATE OF HARYANA	January 29, 1999
VINOD KUMAR Vs. STATE OF HARYANA	February 15, 1999
VINUS MACHINE TOOLS Vs. HARYANA FINANCIAL CORP	May 14, 1999
VIPIN K SINGAL Vs. HARYANA FINANCIAL CORPORATION	August 24, 1999
VIRENDER PAL Vs. STATE OF HARYANA	July 21, 1999
VIRU RAM Vs. STATE OF PUNJAB	April 26, 1999
VISHAL KUMAR Vs. SECRETARY OF GOVT. PUNJAB DEPARTMENT OF EDUCATION	November 18, 1999
VISHWA NATH Vs. STATE OF HARYANA	April 6, 1999
VISHWA NATH, PROPRIETOR SHIV REEJ BHANDAR Vs. STATE OF HARYANA	October 5, 1999
VIVEK GUPTA Vs. CENTRAL BOARD OF DIRECT TAXES	March 9, 1999
WAKIL SINGH Vs. STATE OF HARYANA	October 11, 1999
WALI RAM Vs. DES RAJ	July 8, 1999
WAZIR SINGH Vs. DEPUTY COMMISSIONER	September 17, 1999
WAZIR SINGH Vs. STATE OF HARYANA	January 18, 1999
WELFARE ASSOCIATION OF SECTOR 7 PLOT OWNERS Vs. H U D A	September 8, 1999
WHIRLPOOL OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT NO 1 FARIDABAD	July 13, 1999
YAD RAM Vs. CAPT RAM AVTAR	May 27, 1999
YAD RAM Vs. CAPT. RAM AVTARTL	February 10, 1999
YAQUB Vs. UNION OF INDIA	February 16, 1999
YASHVIR KUMAR Vs. STATE OF PUNJAB	January 7, 1999
YOGINDER MOHAN Vs. KRISHAN LAL	July 13, 1999
YOGINDER MOHAN Vs. KRISHAN LAL	August 13, 1999
YUDHISTER SEN Vs. MAHESH CHAND	December 24, 1999

Year 1999 of HIGH COURT OF PUNJAB AND HARYANA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address