|
A K ALLOYS PRIVATE LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 2, 1998 |
|
A.J.S. CHAUDHARY Vs. UNION OF INDIA AND OTHERS
|
December 14, 1998 |
|
A.K. MUKHERJEE Vs. STATE OF PUNJAB
|
January 9, 1998 |
|
ABDUL HAQ Vs. STATE OF PUNJAB
|
December 8, 1998 |
|
ABDUL RASHID Vs. MOHMAD RAMJAN
|
May 8, 1998 |
|
ABDUL RAZAK Vs. STATE OF HARYANA
|
January 15, 1998 |
|
ABHEY RAM Vs. PANMESHWARI
|
September 3, 1998 |
|
ABHISHEK INDUSTRIAL CORPN. LTD Vs. REGIONAL DIRECTOR
|
February 12, 1998 |
|
ADMINISTRATOR MUNICIPAL COMMITTEE AMLOH Vs. PRESIDING OFFICER LABOUR COURT PATIALA AND ANOTHER
|
January 22, 1998 |
|
AGARWAL AUTO TRADERS Vs. GLOBE TRACTORS
|
September 9, 1998 |
|
Ajaib Singh Vs. State of Haryana
|
May 28, 1998 |
|
AJAIB SINGH Vs. SIRHIND CO-OPERATIVE MARKETING-CUM-PROCESSING SERVICE SOCIETY LTD
|
February 10, 1998 |
|
AJAY BANSAL Vs. STATE OF HARYANA ETC
|
February 26, 1998 |
|
AJAY KHURANA Vs. ANIL CLOTH HOUSE THROUGH PROP. SH. ANIL KUMAR
|
April 2, 1998 |
|
Ajay Kumar Vs. State of Punjab
|
September 1, 1998 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
September 29, 1998 |
|
AJAY MITTAL Vs. STATE OF HARYANA
|
October 16, 1998 |
|
AJAY PAL SINGH Vs. STATE OF PUNJAB
|
September 7, 1998 |
|
AJEET KUMAR TRIPATHI Vs. STATE OF HARYANA
|
February 13, 1998 |
|
AJIT PAL SINGH Vs. STATE OF PUNJAB
|
November 29, 1998 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
March 30, 1998 |
|
AJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT UNION TERRITORY CHANDIGARH
|
January 7, 1998 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 1998 |
|
AJIT SINGH Vs. PRINCIPAL GOVT COLLEGE
|
March 12, 1998 |
|
AJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 19, 1998 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
June 29, 1998 |
|
AJITA SHARMA ALIAS SWEETY ALIAS BABI Vs. RAKESH KUMAR SHARMA
|
February 13, 1998 |
|
AJITPAL SINGH Vs. STATE OF PUNJAB
|
September 29, 1998 |
|
AJMER SINGH Vs. VIRENDER SINGH
|
November 19, 1998 |
|
AKVINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
|
January 28, 1998 |
|
ALAM DEEP THAKUR Vs. STATE OF HARYANA
|
January 23, 1998 |
|
ALL INDIA SC/ST LIC EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 20, 1998 |
|
AMAN DEEP GARG Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING & TECHNOLOGY
|
September 14, 1998 |
|
AMANDEEP SINGH Vs. STATE OF PUNJAB
|
July 9, 1998 |
|
AMANDEEP SINGH GROVER Vs. STATE OF PUNJAB
|
May 5, 1998 |
|
AMANVIR KAUR GILL Vs. DAYANAND MEDICAL COLLEGE AND HOSPITAL, LUDHIANA
|
September 3, 1998 |
|
AMAR NATH Vs. UNION OF INDIA
|
March 12, 1998 |
|
AMAR NATH Vs. LAJO
|
August 5, 1998 |
|
AMAR SINGH Vs. PUNJAB NATIONAL BANK
|
May 4, 1998 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
September 25, 1998 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
September 4, 1998 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
January 16, 1998 |
|
AMAR SINGH YADAV Vs. STATE OF HARYANA
|
March 5, 1998 |
|
AMARJEET Vs. KULWANT RAM
|
May 4, 1998 |
|
AMARJIT Vs. KARNAIL SINGH
|
March 24, 1998 |
|
AMARJIT KAUR Vs. DORAJ @ GOPAL PARSHAD
|
January 20, 1998 |
|
AMARJIT KAUR Vs. DORAJ @ GOPAL PARSHAD
|
July 20, 1998 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 5, 1998 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 30, 1998 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
October 8, 1998 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
November 9, 1998 |
|
AMLOH BUS SERVICE REGISTERED Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
April 18, 1998 |
|
AMRIK Vs. STATE OF PUNJAB
|
December 22, 1998 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 29, 1998 |
|
AMRIK SINGH Vs. JODH SINGH
|
July 23, 1998 |
|
AMRIK SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
|
November 25, 1998 |
|
AMRIK SINGH Vs. KARTAR SINGH
|
April 29, 1998 |
|
AMRIT KAUR Vs. CHANDIGARH TRANSPORT UNDERTAKING
|
November 12, 1998 |
|
AMRIT LAL JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 26, 1998 |
|
AMRIT SINGH Vs. STATE OF PUNJAB
|
March 6, 1998 |
|
AMRIT THAPPA Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY LONGOWAL
|
March 31, 1998 |
|
AMRITSAR DIOCESAN TRUST ASSOCIATION REGD Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
|
July 7, 1998 |
|
AMRITSAR IMPROVEMENT TRUST Vs. KULWANT SINGH DED
|
February 20, 1998 |
|
ANAND PARKASH Vs. RAMA DEVI
|
July 21, 1998 |
|
ANAND SINGH Vs. PRAHLAD SINGH
|
May 28, 1998 |
|
ANAND SWARUP TREHAN AND SONS Vs. INCOME-TAX OFFICER
|
November 19, 1998 |
|
ANGOORI Vs. STATE OF HARYANA
|
November 5, 1998 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
August 12, 1998 |
|
ANIL BASSI Vs. VISHNU DASS
|
December 10, 1998 |
|
ANIL BHATIA Vs. STATE OF PUNJAB
|
February 2, 1998 |
|
ANIL HADA Vs. INDIAN ACRYLICS LTD
|
July 24, 1998 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
February 5, 1998 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
July 22, 1998 |
|
ANIL KUMAR Vs. STATE (U T CHANDIGARH)
|
April 27, 1998 |
|
ANIL KUMAR Vs. RITA KUMARI
|
December 18, 1998 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
September 2, 1998 |
|
ANIL RISHI Vs. GURBAKSH SINGH
|
March 26, 1998 |
|
ANJU Vs. ADDITIONAL CIVIL JUDGE SENIOR DIVISION PEHOWA
|
March 12, 1998 |
|
ANJU SHARMA Vs. PT. KALU RAM
|
January 12, 1998 |
|
ANOKH SINGH Vs. SUKHDEV SINGH
|
September 24, 1998 |
|
ANOKH SINGH Vs. GURDEV SINGH
|
May 8, 1998 |
|
ANUP SINGH Vs. CHANDER KANTA
|
March 5, 1998 |
|
ANUPMA RUBBER PVT LTD Vs. BATA INDIA LIMITED
|
October 9, 1998 |
|
ANZ GRINDLAYS BANK LIMITED Vs. MUNICIPAL CORPORATION
|
August 31, 1998 |
|
ARAVATI PIPES LIMITED Vs. HARYANA FINANCIAL CORPORATION CHANDIGARH
|
August 24, 1998 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
March 3, 1998 |
|
ARJUN DEV Vs. STATE OF HARYANA
|
January 21, 1998 |
|
AROOR SINGH Vs. STATE OF HARYANA
|
September 9, 1998 |
|
ARSHAD ALI Vs. KAILASH
|
March 6, 1998 |
|
ARUN KAPOOR Vs. ASSISTANT COLLECTOR
|
September 10, 1998 |
|
ARUN KUMAR Vs. STATE OF PUNJAB
|
September 3, 1998 |
|
ARUN KUMAR BHARDWAJ Vs. ANITA BHARDWAJ
|
November 2, 1998 |
|
ARUN KUMAR JAIN Vs. STATE BANK OF INDIA
|
December 20, 1998 |
|
ARUN KUMAR JAIN Vs. STATE BANK OF INDIA
|
December 10, 1998 |
|
ARVIND DHAWAN Vs. STATE OF HARYANA
|
May 18, 1998 |
|
ASHOK KUMAR Vs. SAT PAL
|
January 23, 1998 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
June 30, 1998 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 30, 1998 |
|
ASHOK KUMAR Vs. BANARSI DASS
|
December 15, 1998 |
|
ASHOK KUMAR Vs. JAI KUMAR
|
March 5, 1998 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 13, 1998 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
September 11, 1998 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 5, 1998 |
|
ASHOK KUMAR ALIAS DOGRA Vs. STATE OF HARYANA
|
November 10, 1998 |
|
ASHOK KUMAR CHADHA Vs. STATE OF PUNJAB
|
August 17, 1998 |
|
ASHOK KUMAR GULATI Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
April 20, 1998 |
|
ASHOK KUMAR THAPAR Vs. AMRIT LAL
|
April 2, 1998 |
|
ASHOK KUMAR, D S P Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
|
January 21, 1998 |
|
ASHOK MUNJAL Vs. THE STATE OF HARYANA
|
November 13, 1998 |
|
ASHWANI KUMAR ALIAS BABBI AND ORS. Vs. THE STATE OF PUNJAB
|
September 14, 1998 |
|
ASHWANI KUMAR GUPTA Vs. SIRI PAL JAIN
|
July 3, 1998 |
|
ASI NAHAR SINGH Vs. STATE OF PUNJAB
|
April 16, 1998 |
|
ASSOCIATION OF PRIVATE EDUCATIONAL INSTITUTIONS Vs. CHANDIGARH ADMINISTRATION U T CHANDIGARH
|
July 30, 1998 |
|
ATUL GLASS CO Vs. BIMLA DEVI
|
July 21, 1998 |
|
AVI AUTOS Vs. ADVISOR TO THE ADMINSTRATOR CHANDIGARH ADMINISTRATION
|
November 20, 1998 |
|
AVINASH CHANDER Vs. ANITA KUMARI
|
February 3, 1998 |
|
AVON CYCLES P LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 2, 1998 |
|
AVTAR LAL Vs. PUNJAB STATE
|
February 3, 1998 |
|
AVTAR SINGH Vs. SWARAN SINGH
|
January 19, 1998 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
May 15, 1998 |
|
AVTAR SINGH ALIAS TARI Vs. PUNJAB STATE
|
September 9, 1998 |
|
AZAD FUEL CENTRE Vs. STATE OF PUNJAB
|
September 30, 1998 |
|
B K VERMANI Vs. STATE OF HARYANA
|
October 9, 1998 |
|
B M PARMAR Vs. COMMISSIONER OF INCOME TAX
|
October 27, 1998 |
|
B S RANA Vs. UNION OF INDIA
|
November 18, 1998 |
|
BABA AKKAR NATH CHELA BABA KEDAR NATH Vs. U.T. CHANDIGARH
|
May 14, 1998 |
|
BABU RAM Vs. STATE OF PUNJAB
|
April 29, 1998 |
|
BABU RAM Vs. JOGINDER SINGH
|
March 23, 1998 |
|
BABU RAM Vs. THE STATE OF HARYANA
|
March 20, 1998 |
|
BABU SINGH Vs. STATE BANK OF INDIA
|
March 19, 1998 |
|
BACHAN SINGH Vs. STATE OF HARYANA
|
July 22, 1998 |
|
BACHCHU SINGH Vs. STATE OF HARYANA
|
April 28, 1998 |
|
BACHHNI DEVI Vs. WAIZU REHAMAN
|
July 3, 1998 |
|
BACHITAR SINGH Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
BACHITTER SINGH Vs. STATE OF HARYANA
|
August 6, 1998 |
|
BACHNA ALIAS BACHAN SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
|
December 7, 1998 |
|
BADAN SINGH Vs. STATE OF HARYANA
|
May 1, 1998 |
|
Bagga Singh Vs. State of Punjab
|
May 25, 1998 |
|
BAGGA SINGH Vs. STATE OF PUNJAB
|
October 12, 1998 |
|
BAGHEL SINGH Vs. MOHINDER SINGH
|
March 25, 1998 |
|
BAHADUR SINGH Vs. UNION OF INDIA
|
July 10, 1998 |
|
BAIWINDER SINGH Vs. STATE OF PUNJAB
|
August 6, 1998 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
July 31, 1998 |
|
BAJINDER KUMAR CHOPRA Vs. FOOD CORPORATION OF INDIA
|
March 16, 1998 |
|
BAJJAN LAL Vs. STATE OF HARYANA
|
August 13, 1998 |
|
BAKHSHISH SINGH Vs. STATE OF PUNJAB
|
July 30, 1998 |
|
BAKHSHISH SINGH Vs. JAI SINGH
|
May 28, 1998 |
|
BAKSHISH SINGH Vs. PARAMJIT SINGH
|
December 4, 1998 |
|
BALA RANI Vs. STATE OF HARYANA
|
February 26, 1998 |
|
BALAI CHANDRA DUTTA Vs. STATE OF PUNJAB
|
January 27, 1998 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 14, 1998 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
October 16, 1998 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 4, 1998 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 14, 1998 |
|
BALBIR SINGH Vs. PUNJAB AND SIND BANK
|
September 9, 1998 |
|
BALBIR SINGH Vs. SATBIR SINGH
|
October 28, 1998 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
September 29, 1998 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
March 27, 1998 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 3, 1998 |
|
BALBIR SINGH Vs. SAHJOO
|
May 20, 1998 |
|
BALBIR SINGH NEHRA Vs. STATE OF HARYANA
|
August 25, 1998 |
|
BALDEEP Vs. STATE OF HARYANA
|
May 15, 1998 |
|
BALDEO SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF DEFENCE
|
April 2, 1998 |
|
BALDEV KAUR Vs. STATE OF PUNJAB
|
March 11, 1998 |
|
BALDEV KUMAR Vs. STATE OF PUNJAB
|
January 12, 1998 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
February 12, 1998 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 28, 1998 |
|
BALDEV SINGH Vs. RATTAN SINGH
|
April 17, 1998 |
|
BALDEV SINGH Vs. KAPUR SINGH
|
April 30, 1998 |
|
BALDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 15, 1998 |
|
BALI SINGH Vs. STATE OF PUNJAB
|
November 16, 1998 |
|
BALJEET Vs. STATE OF HARYANA
|
May 6, 1998 |
|
BALJEET SINGH KHATKER Vs. STATE OF HARYANA
|
January 6, 1998 |
|
BALJINDER SINGH Vs. GURVINDER KAUR
|
January 13, 1998 |
|
BALJINDER SINGH Vs. GURVINDER KAUR
|
January 12, 1998 |
|
BALJIT SINGH Vs. UNION TERRITORY
|
May 22, 1998 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
July 3, 1998 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
June 5, 1998 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
November 25, 1998 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
July 14, 1998 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
May 15, 1998 |
|
BALKARAN SINGH Vs. STATE OF HARYANA
|
March 24, 1998 |
|
BALWAN Vs. STATE OF HARYANA
|
July 15, 1998 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
August 20, 1998 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
October 6, 1998 |
|
BALWANT SINGH Vs. BISHAN SINGH
|
March 24, 1998 |
|
BALWANT SINGH Vs. DALIP KAUR
|
March 12, 1998 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
April 1, 1998 |
|
BALWINDER KUMAR Vs. IKKATTAR SINGH
|
December 2, 1998 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
March 16, 1998 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 17, 1998 |
|
BALWINDER SINGH Vs. PIARA SINGH
|
January 28, 1998 |
|
BALWINDER SINGH Vs. GURMAIL KAUR
|
January 13, 1998 |
|
BALWINDER SINGH Vs. PUNJAB AND SIND BANK
|
May 18, 1998 |
|
BALWINDER SINGH Vs. UNION OF INDIA
|
November 11, 1998 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 5, 1998 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 1998 |
|
BALWINDER SINGH DHALL Vs. UNIVERSITY GRANTS COMMISSION
|
August 28, 1998 |
|
BANARSI DASS Vs. STATE OF HARYANA
|
September 24, 1998 |
|
BANARSI DASS Vs. JEETO
|
February 3, 1998 |
|
BANK BANDHU CO-OP. GROUP SOCIETY Vs. MANASVI CONSTRUCTION ENGINEERS
|
August 31, 1998 |
|
BANSAL TRADING CO Vs. CHHATTAR INDUSTRIES LTD
|
July 30, 1998 |
|
BANSI LAL Vs. STATE OF PUNJAB
|
November 17, 1998 |
|
BANSI LAL ALIAS BANSI Vs. STATE OF PUNJAB AND ORS.
|
January 29, 1998 |
|
BANT RAM Vs. INDIAN BANK
|
August 31, 1998 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
August 25, 1998 |
|
BANTA SINGH Vs. STATE OF HARYANA
|
May 15, 1998 |
|
BANWARI Vs. NAGINA
|
February 6, 1998 |
|
BANWARI LAL Vs. ATTAR CHAND
|
February 18, 1998 |
|
BANWARI LAL Vs. STATE OF PUNJAB
|
September 21, 1998 |
|
BARA SINGH Vs. GURMIT KAUR
|
March 20, 1998 |
|
BARJINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 1998 |
|
BASAKHI RAM Vs. SURESH KUMAR ETC
|
March 26, 1998 |
|
BASANT SINGH Vs. GURBACHAN SINGH
|
January 7, 1998 |
|
BASIR MOHAMMAD Vs. STATE OF HARYANA
|
April 30, 1998 |
|
BASIR MOHAMMAD Vs. STATE OF HARYANA
|
April 3, 1998 |
|
BAWA GRAM UDYOG SAMITI Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
|
August 26, 1998 |
|
BAWA SINGH Vs. STATE OF HARYANA
|
March 25, 1998 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
December 11, 1998 |
|
BEANT KAUR Vs. MUKAND SINGH
|
March 3, 1998 |
|
BEANT SINGH Vs. STATE OF PUNJAB
|
January 29, 1998 |
|
BEER SINGH Vs. SATBIR SINGH
|
December 10, 1998 |
|
BELA RAM Vs. STATE OF PUNJAB
|
April 28, 1998 |
|
BET ON PROJECTS Vs. STATE OF PUNJAB
|
July 30, 1998 |
|
BHAG KAUR Vs. PIARA SINGH
|
August 4, 1998 |
|
BHAG SINGH Vs. MADAN LAL WALIA
|
January 13, 1998 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
April 27, 1998 |
|
BHAGAT RAM Vs. SADHU RAM
|
April 28, 1998 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
January 6, 1998 |
|
BHAGAT RAM Vs. UNION OF INDIA
|
December 8, 1998 |
|
BHAGAT SINGH Vs. STATE OF HARYANA AND ORS.
|
April 24, 1998 |
|
BHAGWAN DASS Vs. MANAGING COMMITTEE OF H.R. HINDU HIGH SCHOOL
|
January 13, 1998 |
|
BHAGWAN DEVI Vs. STATE OF HARYANA
|
March 18, 1998 |
|
BHAGWANT KAUR Vs. HARDEEP SINGH
|
July 30, 1998 |
|
BHAGWATI Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY CHANDIGARH ADMINISTRATION
|
July 21, 1998 |
|
BHAJAN LAL Vs. STATE OF PUNJAB
|
January 22, 1998 |
|
BHAJAN SINGH Vs. MUKHTIAR SINGH @ HARBHAJAN SINGH
|
May 28, 1998 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
August 12, 1998 |
|
BHARAMDEV Vs. JAI SINGH
|
March 6, 1998 |
|
BHARAT PESTICIDES Vs. STATE OF PUNJAB
|
March 2, 1998 |
|
BHARDWAJ GAS AGENCY Vs. APPENZELL PETROLEUM PRODUCTS PVT LTD
|
April 23, 1998 |
|
BHARTI TELECOM LTD Vs. ALTOS INDIA LTD
|
June 11, 1998 |
|
BHARTI TELECOM LTD Vs. ALTOS INDIA LTD
|
August 3, 1998 |
|
BHAVENESH KUMAR Vs. SHUSHMA SHARMA
|
January 12, 1998 |
|
BHIKA RAM Vs. RAM NIWAS
|
March 20, 1998 |
|
BHIM SAIN Vs. STATE OF PUNJAB
|
August 27, 1998 |
|
BHINDER KUMAR Vs. STATE OF HARYANA
|
September 11, 1998 |
|
BHIRANWAN DEVI Vs. ARUNA
|
December 17, 1998 |
|
BHOLA Vs. STATE OF U T , CHANDIGARH
|
July 13, 1998 |
|
BHULIA DEVI Vs. SHEELA DEVI
|
May 11, 1998 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
July 27, 1998 |
|
BHUPINDER SHARMA Vs. STATE OF PUNJAB
|
November 17, 1998 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
October 30, 1998 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
September 2, 1998 |
|
BHUPINDER SINGH Vs. RAJIV TANDON
|
May 28, 1998 |
|
BHUPINDER SINGH Vs. JAGRUP SINGH
|
November 19, 1998 |
|
BHURA ALIAS BHURA SINGH Vs. STATE OF HARYANA
|
July 30, 1998 |
|
BIDHAI RAM Vs. GOKHRAN MALI
|
January 28, 1998 |
|
BIDHI CHAND Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
BIJA RAM Vs. RAJA RAM
|
February 23, 1998 |
|
BIJINDER SINGH Vs. STATE OF HARYANA
|
May 20, 1998 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
March 3, 1998 |
|
BIKKAR SINGH ETC Vs. NIRMAL KAUR ETC
|
February 26, 1998 |
|
BILLU @ GURJIT Vs. STATE OF HARYANA
|
November 26, 1998 |
|
BILLU SINGH Vs. STATE OF PUNJAB
|
July 24, 1998 |
|
BIMAL GUPTA Vs. STATE OF PUNJAB
|
June 3, 1998 |
|
BIMAL PARKASH JAIN Vs. STATE OF PUNJAB
|
October 27, 1998 |
|
BIMLA DEVI Vs. STATE OF HARYANA AND OTHERS
|
November 11, 1998 |
|
BIMLA RANI AHLUWALIA Vs. UNION OF INDIA
|
July 21, 1998 |
|
BINDER SINGH Vs. STATE OF PUNJAB
|
November 2, 1998 |
|
BIPAN KUMAR Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
BIR SINGH Vs. STATE OF HARYANA
|
March 24, 1998 |
|
BIRA Vs. U T ADMINISTRATION
|
September 9, 1998 |
|
BIRA SINGH Vs. STATE OF PUNJAB
|
February 17, 1998 |
|
BIRBAL SHARMA ETC Vs. STATE OF HARYANA ETC
|
September 29, 1998 |
|
BISHNO Vs. UNION OF INDIA
|
August 21, 1998 |
|
BOOTA SINGH Vs. STATE OF PUNJAB
|
November 19, 1998 |
|
BRIGHT SANITARY CORPORATION Vs. PARAMJIT SINGH AND COMPANY
|
March 20, 1998 |
|
BRIJ BHUSHAN Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 18, 1998 |
|
BRIJ KISHORE Vs. DEEPAK
|
May 18, 1998 |
|
BRIJ LAL Vs. GAUSHALA
|
February 6, 1998 |
|
BRIJ MOHAN Vs. MADAN LAL
|
March 24, 1998 |
|
Brijesh Kumar Vs. State of Haryana
|
July 6, 1998 |
|
BRIJESH SINGLA Vs. STATE OF HARYANA
|
September 23, 1998 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
April 21, 1998 |
|
BUDHO Vs. STATE OF HARYANA
|
April 1, 1998 |
|
BUDHU SINGH Vs. STATE OF PUNJAB
|
August 6, 1998 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
May 22, 1998 |
|
C L ANAND Vs. STATE OF HARYANA
|
January 15, 1998 |
|
CANARA BANK Vs. PUNJAB CERAMICS LTD
|
January 21, 1998 |
|
CENTRAL BANK OF INDIA Vs. BHAN GENERAL STORE
|
October 12, 1998 |
|
CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA Vs. NISHA
|
November 19, 1998 |
|
CENTUARY STEEL INDUSTRIES Vs. EIDER PWI PAGING LIMITED
|
February 6, 1998 |
|
CENTURY CONTINUOUS STATIONERY PVT LTD Vs. RADHEY SHYAM GUPTA
|
July 9, 1998 |
|
CHAMAN LAL LAKHANPAL Vs. UNION PUBLIC SERVICE COMMISSION
|
November 23, 1998 |
|
CHAMAN SINGH Vs. PARVESH GARG
|
January 28, 1998 |
|
CHANAN Vs. STATE OF PUNJAB
|
November 3, 1998 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
October 30, 1998 |
|
CHANAN SINGH Vs. DAYAL SINGH
|
October 13, 1998 |
|
CHANCHAL SINGH Vs. SUJAN SINGH
|
November 18, 1998 |
|
CHAND SINGH Vs. MAJOR SINGH
|
January 15, 1998 |
|
CHANDER BHAN Vs. KHEM CHAND
|
February 4, 1998 |
|
CHANDER BHAN Vs. RAMESH KUMAR
|
June 30, 1998 |
|
CHANDER DEVI Vs. VINEY PAL SINGH
|
April 23, 1998 |
|
CHANDER PARKASH Vs. CHANDO
|
July 23, 1998 |
|
CHANDER PARKASH Vs. ADVISOR TO THE ADMINISTRATOR
|
July 22, 1998 |
|
CHANDER PARKASH MALHOTRA Vs. R B S CHAHAL ADVOCATE
|
January 14, 1998 |
|
CHANDGI Vs. MEHAR CHAND
|
March 12, 1998 |
|
CHANDGI RAM Vs. CHIEF CANAL OFFICER
|
January 8, 1998 |
|
CHANDIGARH ADMINISTRATION Vs. ASHWANI KUMAR
|
September 1, 1998 |
|
CHARAN DASS Vs. PIARA LAL
|
February 3, 1998 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
July 20, 1998 |
|
CHARANJIT @ CHANNA Vs. STATE OF PUNJAB
|
October 6, 1998 |
|
CHARANJIT AHUJA Vs. SENIOR HEALTH INSPECTOR RAILWAY FOOD INSPECTOR
|
November 27, 1998 |
|
CHARANJIT KAUR Vs. SADHU SINGH
|
January 11, 1998 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
November 10, 1998 |
|
CHARANJIT SINGH Vs. STATE OF HARYANA
|
October 9, 1998 |
|
CHARANJIT SINGH Vs. SIKATTAR SINGH
|
December 11, 1998 |
|
CHARANJIT SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 1, 1998 |
|
CHATRU Vs. ANGREJO
|
May 6, 1998 |
|
CHATTAR PAL Vs. AMAR SINGH
|
July 20, 1998 |
|
CHATTAR SINGH Vs. RAJINDER SINGH
|
March 19, 1998 |
|
CHAUDHARY RAM Vs. LIBA SOOD
|
April 22, 1998 |
|
CHETAN KAUR Vs. DALIP SINGH
|
April 1, 1998 |
|
CHHAJJU RAM (DEAD) THROUGH LRS. Vs. UNION OF INDIA
|
October 29, 1998 |
|
CHHAJU RAM Vs. STATE OF HARYANA
|
May 22, 1998 |
|
CHHANKAR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
July 23, 1998 |
|
CHHOTA RAM Vs. NAGINDER SINGH
|
May 29, 1998 |
|
CHHOTE LAL JAIN Vs. BAHADUR CHAND
|
March 19, 1998 |
|
CHHOTU (SMT.) WD/O REK RAM Vs. STATE OF HARYANA
|
January 8, 1998 |
|
CHIRANJI LAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON
|
July 14, 1998 |
|
CHOPRA INDUSTRIAL COMPLEX Vs. PUNJAB FINANCIAL CORPORATION
|
December 15, 1998 |
|
CHOPRA INDUSTRIAL COMPLEX Vs. PUNJAB FINANCIAL CORPORATION
|
February 23, 1998 |
|
CLASSIC ISPAT PVT LTD Vs. JANAK STEEL TUBES LTD
|
March 26, 1998 |
|
COL. B.S. GORAYA Vs. U.T. CHANDIGARH
|
September 29, 1998 |
|
COLONEL V.B. SALI Vs. UNION OF INDIA
|
January 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. RAM LAL BABU LAL
|
February 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SOMANY PILKINGTON LIMITED
|
December 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SANDHU H S
|
December 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
|
December 3, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PORRITTS AND SPENCER ASIA LTD
|
November 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI KARYALAY
|
October 26, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. HARBHAGWAN
|
January 7, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BALDEV INDER SINGH DEAD
|
February 5, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. FREEMAN SALES P LTD
|
January 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VICTOR TOOLS CORPORATION
|
January 23, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. S L SINGHAL DEVELOPMENT OFFICER
|
October 28, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. NAGESH KNITWEARS
|
November 16, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. CHAMAN LAL CHANDOK
|
December 22, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. H S SANDHU
|
December 22, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. HARYANA MINERALS LTD
|
December 23, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. VICTOR TOOLS CORPORATION
|
December 14, 1998 |
|
COMMISSIONER OF INCOME-TAX Vs. HYDRAZINES AND ALLIED CHEMICALS
|
February 12, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. ANJU MUNJAL
|
March 16, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. PAWAN KANT
|
March 16, 1998 |
|
CONST. NARINDER SINGH Vs. STATE OF HARRYANA AND ORS.
|
August 5, 1998 |
|
CONSTABLE NARANJAN SINGH Vs. STATE OF PUNJAB
|
March 3, 1998 |
|
CORPORATION BANK Vs. PREM SALES AGENCIES
|
May 19, 1998 |
|
COURT ON ITS OWN MOTION Vs. G.S. BRAR
|
December 17, 1998 |
|
D A V COLLEGE MANAGING COMMITTEE Vs. S K SOOD
|
September 2, 1998 |
|
D C AGGARWAL Vs. STATE BANK OF INDIA
|
May 22, 1998 |
|
D H WOODHEAD LTD Vs. OFFICIAL LIQUIDATOR
|
March 10, 1998 |
|
D R FOODS LIMITED Vs. STATE OF HARYANA
|
August 4, 1998 |
|
D.S. BHULLAR Vs. STATE THROUGH CBI
|
July 21, 1998 |
|
D.S. GILL Vs. STATE OF PUNJAB
|
December 16, 1998 |
|
DABUR INDIA LTD Vs. SWIFT PHARMACEUTICALS P LTD , INDUSTRIAL AREA, PHASE-II, CHANDIGARH
|
October 31, 1998 |
|
DALBARA SINGH Vs. MOHINDER SINGH
|
January 21, 1998 |
|
DALBIR Vs. JAGE RAM
|
July 21, 1998 |
|
DALBIR Vs. STATE OF HARYANA
|
June 29, 1998 |
|
DALBIR SINGH Vs. STATE OF HARYANA
|
September 2, 1998 |
|
DALIP JERATH Vs. SHALINI JERATH
|
January 13, 1998 |
|
DALIP SINGH Vs. PURAN SINGH
|
January 23, 1998 |
|
DALIP SINGH Vs. CHHOTTA SINGH
|
March 23, 1998 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
March 31, 1998 |
|
DALIP SINGH Vs. MEHAR SINGH
|
August 18, 1998 |
|
DALIP SINGH Vs. FOOD CORPORATION OF INDIA
|
July 14, 1998 |
|
DALJIT BUS SERVICE PVT LTD Vs. STATE TRANSPORT COMMISSIONER
|
November 27, 1998 |
|
DALJIT SINGH Vs. STATE OF HARYANA
|
July 9, 1998 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
September 29, 1998 |
|
DALJIT SINGH RAJPUT Vs. CHANDIGARH ADMINISTRATION
|
December 11, 1998 |
|
DALU RAM Vs. HIRPHOOL
|
February 13, 1998 |
|
DALU RAM Vs. HARPHOOL
|
January 13, 1998 |
|
DAMYANTI BHALLA Vs. PRITPAL SINGLA
|
December 1, 1998 |
|
DARSHAN KHAN Vs. STATE OF PUNJAB
|
November 5, 1998 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
May 19, 1998 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
April 17, 1998 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
August 12, 1998 |
|
DARSHAN SINGH Vs. RAJESH PAL SINGH
|
May 26, 1998 |
|
DARSHAN SINGH LUBHANA Vs. ADDITIONAL DIRECTOR
|
August 25, 1998 |
|
DARSHAN SINGH NAT Vs. STATE OF HARYANA
|
April 16, 1998 |
|
DARYA SINGH Vs. UTTMA WIDOW
|
June 30, 1998 |
|
DARYAI LAL MEHTA Vs. STATE BANK OF INDIA
|
July 22, 1998 |
|
DATA COMPUTER SERVICES Vs. NORTHERN DIGITAL EXCHANGES LTD
|
January 21, 1998 |
|
DATAR SINGH Vs. STATE OF PUNJAB
|
January 28, 1998 |
|
DAVINDER Vs. STATE OF HARYANA
|
May 5, 1998 |
|
DAYA RAM @ DEV PURI Vs. STATE OF HARYANA
|
November 23, 1998 |
|
DAYA SINGH Vs. SMT. BISHAN KAUR AND ORS.
|
December 19, 1998 |
|
DAYAL CHAND Vs. HARBHAJAN SINGH
|
August 21, 1998 |
|
DAYAL KUAR Vs. RAJINDER KAUR AND OTHERS
|
December 24, 1998 |
|
DAYALO Vs. LAND ACQUISITION COLLECTOR URBAN DEVELOPMENT
|
July 15, 1998 |
|
DAYAWANTI Vs. STATE OF HARYANA
|
October 14, 1998 |
|
DED RAJ Vs. INDIRA
|
December 11, 1998 |
|
DEEP CHAND Vs. RAMJI LAL
|
January 29, 1998 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
August 7, 1998 |
|
DEEP SINGH @ DEEPA Vs. STATE OF PUNJAB
|
January 13, 1998 |
|
DEEPAK NARULA Vs. KURUKSHETRA UNIVERSITY
|
September 28, 1998 |
|
DES RAJ ALIAS DES SINGH Vs. MST GURDIAL KAUR
|
December 7, 1998 |
|
DESA SINGH Vs. STATE OF PUNJAB
|
July 24, 1998 |
|
DESH BANDHU GUPTA Vs. STATE OF PUNJAB
|
April 29, 1998 |
|
DEVI DAYAL Vs. STATE OF HARYANA
|
March 2, 1998 |
|
DEVI SARAN Vs. UNION OF INDIA
|
July 2, 1998 |
|
DEVI SARUP Vs. VEENA NIRWANI
|
January 13, 1998 |
|
DEVINDER Vs. RAM DASS
|
March 23, 1998 |
|
DEVINDER CHEEMA Vs. STATE OF PUNJAB
|
October 7, 1998 |
|
DEVINDER KUMAR Vs. UNION TERRITORY
|
September 30, 1998 |
|
DEVINDER PRIT PAL SINGH Vs. PUNJAB STATE AND OTHERS
|
April 1, 1998 |
|
DEVINDER SINGH Vs. JASPAL KAUR
|
September 29, 1998 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
February 4, 1998 |
|
DEVINDER SINGH @ DEPUTY Vs. STATE OF HARYANA
|
November 12, 1998 |
|
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
|
July 28, 1998 |
|
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
|
September 7, 1998 |
|
DHANPAT SINGH Vs. STATE OF HARYANA
|
February 4, 1998 |
|
DHANPATI DEVI Vs. STATE OF HARYANA
|
August 24, 1998 |
|
DHAPPAN Vs. FINANCIAL COMMISSIONER APPEALS
|
March 3, 1998 |
|
DHARAM CHAND SANKHLA Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 13, 1998 |
|
DHARAM PAL Vs. HARDIAL SINGH
|
December 1, 1998 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
January 14, 1998 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
May 15, 1998 |
|
DHARAM PAL MOHINDER NATH Vs. NIRMAL SINGH
|
October 27, 1998 |
|
DHARAM PAL PANWAR Vs. STATE OF HARYANA
|
September 24, 1998 |
|
DHARAM SINGH ALIAS DHARAMBIR Vs. STATE OF HARYANA
|
January 7, 1998 |
|
DHARAM SINGH ALIAS DHARAMBIR Vs. STATE OF HARYANA
|
October 16, 1998 |
|
DHARAM SINGH ALIAS DHARAMPAL Vs. STATE OF PUNJAB AND ANR.
|
January 9, 1998 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
June 5, 1998 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
July 22, 1998 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
March 5, 1998 |
|
DHARAMVIR NARANG; SURINDER MOHAN PURI; KRISHAN KUMAR; CHAMAN LAL DUBEY; SOHAN LAL JINDAL; R K CHOPRA; DIPLOMA ENGINEERS, ASSOCIATION; MANMOHAN SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
DHARARN CHAND SANKHLA Vs. C B I
|
July 24, 1998 |
|
DHARM PETROCHEMICALS LTD Vs. HARYANA FINANCIAL CORPORATION
|
May 8, 1998 |
|
DHARMENDER SINGH Vs. OM PARKASH @ NANHA
|
March 27, 1998 |
|
DHIAN CHAND Vs. STATE OF HARYANA
|
July 28, 1998 |
|
DHIR SINGH PUNDIR Vs. UNION OF INDIA
|
August 10, 1998 |
|
DHYAN SINGH Vs. STATE OF HARYANA
|
January 20, 1998 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
May 8, 1998 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
DILBAG SINGH Vs. CHIRANJI LAL
|
March 12, 1998 |
|
DILBAG SINGH Vs. MEENA
|
December 11, 1998 |
|
DILBAG SINGH POONIA Vs. DIRECTOR GENERAL OF POLICE
|
June 30, 1998 |
|
DILBAGH SINGH Vs. GURDIAL SINGH
|
February 4, 1998 |
|
DIRECTOR, HARYANA INSTITUTE OF RURAL DEVELOPMENT Vs. PRESIDING OFFICER, LABOUR COURT
|
November 25, 1998 |
|
DIRECTORATE OF ENFORCEMENT Vs. ASHOK KUMAR JAIN
|
January 8, 1998 |
|
DR SURINDER KAUR Vs. PAL SINGH
|
September 22, 1998 |
|
DR. A.N. CHOPRA Vs. STATE OF HARYANA AND OTHERS
|
November 17, 1998 |
|
DR. ASHA SHARMA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
February 20, 1998 |
|
DR. HARDEEP SINGH DEEP Vs. STATE OF PUNJAB
|
August 10, 1998 |
|
DR. HARMESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 9, 1998 |
|
DR. JASHNEEV Vs. STATE OF PUNJAB AND OTHERS
|
January 13, 1998 |
|
DR. KRISHAN DEV VASHISHT Vs. STATE OF PUNJAB
|
March 26, 1998 |
|
DR. LOVEKESH KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 8, 1998 |
|
DR. RAJESH KUMAR JINDAL Vs. STATE OF PUNJAB
|
May 20, 1998 |
|
DR. RAM MEHAR SINGH PUNIA Vs. KURUKSHETRA UNIVERSITY
|
July 9, 1998 |
|
DR. S.K. SARAD Vs. STATE OF PUNJAB
|
March 19, 1998 |
|
DYNAMIC PETRO PRODUCTS LIMITED Vs. STATE OF HARYANA
|
September 21, 1998 |
|
EASE SANITATION PRIVATE LTD Vs. BAREILLY CORPORATION BANK LTD
|
January 21, 1998 |
|
ELSONS COTTON MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSION, HARYANA REGIONAL OFFICE, FARIDABAD
|
June 30, 1998 |
|
ESCORTS LTD Vs. UNION OF INDIA
|
March 6, 1998 |
|
EX SEPOY BALWANT SINGH Vs. UNION OF INDIA
|
October 29, 1998 |
|
EX-SERVICEMAN COOPERATIVE TRANSPORT SOCIETY LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
November 10, 1998 |
|
EX. CONSTABLE BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 1998 |
|
EX. CONSTABLE SAT PAL Vs. STATE OF HARYANA
|
February 12, 1998 |
|
EX. HAV/CLK. K. SHARMA Vs. UNION OF INDIA
|
March 16, 1998 |
|
FAKIR CHAND Vs. ANGURI DEVI
|
July 16, 1998 |
|
FAQIR CHAND ALIAS SAT PAL Vs. JASWANT SINGH
|
July 24, 1998 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. AMITABH ADHAR
|
December 3, 1998 |
|
FATEH SINGH Vs. STATE OF HARYANA
|
January 21, 1998 |
|
FATIA Vs. SH B R ANAND I A S COLLECTOR
|
March 16, 1998 |
|
FAUJA SINGH Vs. PUNJAB NATIONAL BANK
|
May 12, 1998 |
|
FOOD CORPORATION OF INDIA Vs. SADHU RAM BALWANT SINGH
|
May 2, 1998 |
|
FOOD CORPORATION OF INDIA Vs. SUKHDEV SINGH
|
December 22, 1998 |
|
FOOD CORPORATION OF INDIA CLASS IV EMPLOYEES UNION REGD SANGRUR Vs. FOOD CORPORATION OF INDIA CHANDIGARH
|
July 21, 1998 |
|
G K NAGPAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 7, 1998 |
|
GAIN CHAND Vs. STATE OF HARYANA
|
February 5, 1998 |
|
GAJE NAND GARG Vs. STATE OF HARYANA
|
November 13, 1998 |
|
GAJU RAM Vs. ASSISTANT LABOUR COMMISSIONER-CUM-COLLECTOR JALANDHAR
|
April 15, 1998 |
|
GARIBO Vs. STATE OF PUNJAB
|
November 11, 1998 |
|
GAURAV Vs. VIKRAM KUMAR AGGARWAL
|
December 18, 1998 |
|
GAURI SAINI (MISS) Vs. STATE OF PUNJAB
|
March 27, 1998 |
|
GAUSHALA Vs. SURSATI DEVI
|
January 23, 1998 |
|
GEETA DEVI Vs. CHANDIGARH ADMINISTRATION
|
September 7, 1998 |
|
GEETA NEE NEHA Vs. STATE OF PUNJAB
|
May 19, 1998 |
|
GEETA RAM Vs. PRESIDING OFFICER LABOUR COURT
|
March 26, 1998 |
|
GEETU KAPUR Vs. MAHARISHI DAYANAND UNIVERSITY
|
March 5, 1998 |
|
GEJA SINGH Vs. UNION OF INDIA
|
October 12, 1998 |
|
Gejo Vs. State of Punjab
|
November 10, 1998 |
|
GENERAL ENGG. WORKS Vs. APEX CABLES (P.) LTD.
|
February 12, 1998 |
|
GENERAL MANAGER HARYANA ROADWAYS KARNAL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT PANIPAT AND ANOTHER
|
January 13, 1998 |
|
GHANSHYAM DASS Vs. PRESIDING OFFICER LABOUR COURT AMBALA AND ANOTHER
|
January 12, 1998 |
|
GIAN CHAND Vs. FINANCIAL COMMISSIONER
|
December 22, 1998 |
|
GIAN CHAND BALI Vs. UNION OF INDIA
|
September 17, 1998 |
|
GIAN CHAND RAJ KUMAR Vs. FOOD CORPORATION OF INDIA
|
April 1, 1998 |
|
GIAN SINGH Vs. UNION OF INDIA
|
September 10, 1998 |
|
GIRVER DAYAL GANDA RAM Vs. RAGHUNATH SAHAI ETC
|
December 3, 1998 |
|
GOBIND PARTAP PIPE PRODUCT PVT LTD Vs. PUNJAB STATE FINANCIAL CORPORATION
|
August 10, 1998 |
|
GOBIND SINGH Vs. JAGTAR SINGH
|
January 9, 1998 |
|
GOBIND STONE CRUSHING COMPANY Vs. RAM BILAS
|
July 29, 1998 |
|
GOPAL KRISHAN JIWAN KUMAR Vs. PURAN SINGH
|
February 6, 1998 |
|
GOPAL SCREW COMPANY Vs. HINDUSTAN EXPO
|
May 27, 1998 |
|
Gopal Singh Bablu Vs. State of Punjab
|
November 23, 1998 |
|
GOPI ALIAS GOPI CHAND Vs. NIRANJAN
|
September 17, 1998 |
|
GOPI RAM Vs. STATE OF HARYANA
|
August 27, 1998 |
|
GRAM PANCHAYAT Vs. LOKESH DEVI
|
December 17, 1998 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 30, 1998 |
|
GRAM PANCHAYAT Vs. KARAM SINGH
|
August 25, 1998 |
|
GRAM PANCHAYAT Vs. KANSHI RAM
|
February 19, 1998 |
|
GRAM PANCHAYAT Vs. PREM SINGH
|
March 19, 1998 |
|
GRAM PANCHAYAT Vs. NARINDER KUMAR
|
January 14, 1998 |
|
GRAM PANCHAYAT GARHI Vs. DHARAMBIR
|
February 12, 1998 |
|
GUDDI AND ORS. Vs. STATE OF HARYANA
|
March 6, 1998 |
|
GUIJAR SINGH Vs. STATE OF HARYANA
|
July 20, 1998 |
|
GULAB RAI Vs. ATAM SINGH
|
January 7, 1998 |
|
GULBIR SINGH SHASTRI Vs. STATE OF PUNJAB
|
July 30, 1998 |
|
GULSHAN RAI SETHI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
September 8, 1998 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
May 14, 1998 |
|
GULZAR SINGH Vs. STATE OF HARYANA
|
January 27, 1998 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
March 27, 1998 |
|
GURBACHAN SINGH Vs. AVTAR SINGH
|
May 6, 1998 |
|
GURBAKSH SINGH Vs. AJIT SINGH
|
January 23, 1998 |
|
GURBAX KAUR AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
March 23, 1998 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
May 15, 1998 |
|
GURBAX SINGH Vs. STATE OF HARYANA
|
April 3, 1998 |
|
GURBUX SINGH Vs. EXECUTIVE ENGINEER ROPAR DIVISION SIRHIND CANAL
|
July 30, 1998 |
|
GURCHAND SINGH Vs. STATE OF PUNJAB
|
February 3, 1998 |
|
GURCHARAN DASS Vs. BHAGAT SINGH
|
February 12, 1998 |
|
GURCHARAN SINGH Vs. PUNJAB MANDI BOARD
|
July 30, 1998 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 29, 1998 |
|
GURCHARAN SINGH Vs. MADAN SINGH
|
January 16, 1998 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 1, 1998 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
January 12, 1998 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 16, 1998 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 9, 1998 |
|
GURDASPUR CENTRAL CO OPERATIVE BANK LTD Vs. LABOUR COURT
|
January 15, 1998 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
March 6, 1998 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
May 5, 1998 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
May 11, 1998 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
August 4, 1998 |
|
GURDEEP SINGH Vs. BALKARAN SINGH
|
March 18, 1998 |
|
GURDEEP SINGH ALIAS DEEPY Vs. STATE OF PUNJAB
|
February 18, 1998 |
|
GURDEV KAUR Vs. SECRETARY TO GOVT PUNJAB DEPARTMENT OF EDUCATION
|
February 10, 1998 |
|
GURDEV SINGH Vs. PUNJAB NATIONAL BANK MANDI DABWALI
|
February 6, 1998 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 28, 1998 |
|
GURDEV SINGH Vs. CHANDIGARH ADMINISTRATION
|
October 13, 1998 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 10, 1998 |
|
GURDEV SINGH Vs. HARBANS SINGH
|
January 15, 1998 |
|
GURDEV SINGH Vs. LABH SINGH
|
May 8, 1998 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 21, 1998 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
January 16, 1998 |
|
GURDEV SINGH SEKHON Vs. NATIONAL FERTILIZERS LIMITED
|
August 31, 1998 |
|
GURDIAL CHAND BHASIN Vs. ANIL KUMAR
|
July 10, 1998 |
|
GURDIAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 19, 1998 |
|
GURDIAL SINGH Vs. AMRITSAR IMPROVEMENT TRUST
|
January 27, 1998 |
|
GURDIAL SINGH Vs. GURDIAL SINGH
|
July 14, 1998 |
|
GURDIAL SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, MORINDA
|
March 16, 1998 |
|
GURDITT SINGH Vs. STATE OF PUNJAB
|
July 9, 1998 |
|
GURDWARA SAHIB Vs. STATE OF HARYANA
|
November 19, 1998 |
|
GURINDER SINGH ALIAS BOBBY Vs. STATE OF PUNJAB
|
October 28, 1998 |
|
GURJANT SINGH Vs. CHHOTO
|
March 3, 1998 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
GURKIRAN GHUMAN Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
GURKIRPAL SINGH Vs. STATE OF PUNJAB
|
October 13, 1998 |
|
GURLAL SINGH SANDHU Vs. STATE OF PUNJAB
|
July 24, 1998 |
|
GURMAIL KAUR Vs. HARBHAJAN SINGH
|
August 3, 1998 |
|
GURMAIL SINGH Vs. UNION TERRITORY, CHANDIGARH
|
December 16, 1998 |
|
GURMAIL SINGH Vs. AMRIT SINGH
|
December 24, 1998 |
|
GURMAIL SINGH Vs. BALBIR SINGH
|
January 21, 1998 |
|
GURMAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 15, 1998 |
|
GURMANTER SINGH Vs. STATE OF HARYANA
|
January 19, 1998 |
|
GURMAT SINGH ALIAS MONU Vs. STATE OF PUNJAB
|
October 28, 1998 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
GURMEL SINGH Vs. STATE OF PUNJAB
|
August 28, 1998 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
May 4, 1998 |
|
GURNAM SINGH Vs. HARYANA STATE FEDERATION OF COOPERATIVE SUGAR MILLS LIMITED
|
August 19, 1998 |
|
GURNAM SINGH Vs. STATE OF PUNAJAB
|
January 20, 1998 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
October 29, 1998 |
|
GURNAM SINGH ALIAS URJAN SINGH Vs. JIT SINGH AND OTHERS
|
March 25, 1998 |
|
GURPREET SINGH Vs. STATE
|
September 10, 1998 |
|
GURTEK SINGH Vs. STATE OF PUNJAB
|
May 21, 1998 |
|
GURU NANAK EDUCATION TRUST REGD Vs. PUNJAB UNIVERSITY
|
September 29, 1998 |
|
GURU NANAK PUBLIC SCHOOL, CHANDIGARH Vs. THE PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
July 21, 1998 |
|
GURVINDER SINGH Vs. HARJIT KAUR
|
March 26, 1998 |
|
GURVINDER SINGH RANA Vs. PRESIDING OFFICER LABOUR COURT
|
April 3, 1998 |
|
H M T LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 20, 1998 |
|
H PAUL AND COMPANY Vs. BANK OF INDIA
|
March 19, 1998 |
|
H S BEDI OIL CARRIERS Vs. UNITED INDIA INSURANCE CO LTD
|
January 21, 1998 |
|
H S CHATHA Vs. BALWANT SINGH
|
July 23, 1998 |
|
H S GREWAL Vs. UNION OF INDIA
|
August 18, 1998 |
|
H U F D C KHANNA AND SONS Vs. JANAK RAJ
|
August 25, 1998 |
|
HAKIM RAI Vs. CHANDIGARH ADMINISTRATION
|
August 24, 1998 |
|
HALLARY FOOTWEAR P LTD Vs. STATE OF HARYANA
|
August 26, 1998 |
|
HANSA GIR Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
HANUMAN Vs. GIARSI LAL
|
December 15, 1998 |
|
HAR NARAIN SINGH Vs. STATE OF HARYANA
|
August 4, 1998 |
|
HARBANS Vs. OM PARKASH
|
January 27, 1998 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
November 9, 1998 |
|
HARBANS KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 8, 1998 |
|
HARBANS LAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 12, 1998 |
|
HARBANS LAL ALIAS KAKU Vs. STATE OF PUNJAB
|
February 24, 1998 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 6, 1998 |
|
HARBANS SINGH Vs. G S SANDHU LT COL
|
December 9, 1998 |
|
HARBANS SINGH Vs. BHAJAN SINGH
|
July 26, 1998 |
|
HARBANS SINGH ALIAS LOVELY Vs. STATE OF PUNJAB
|
May 25, 1998 |
|
HARBANS SINGH TENANT Vs. MALKIAT SINGH
|
November 30, 1998 |
|
HARBANSLAL Vs. LABOUR COMMISSIONER PUNJAB CHANDIGARH
|
January 19, 1998 |
|
HARBHAGWAN Vs. PUNNI DEVI
|
December 11, 1998 |
|
HARBHAGWAN Vs. STATE OF PUNJAB
|
October 30, 1998 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 17, 1998 |
|
HARBHAJAN SINGH Vs. KARTAR SINGH
|
January 28, 1998 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 23, 1998 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
September 22, 1998 |
|
HARBHAJAN SINGH Vs. STATE OF HARYANA
|
August 4, 1998 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
September 25, 1998 |
|
HARBHAJAN SINGH Vs. JAI SHREE KISHAN
|
October 12, 1998 |
|
HARBHAJAN SINGH BRAR Vs. PRABHSHARAN SINGH
|
August 19, 1998 |
|
HARBHAJAN SINGH DHATT Vs. STATE OF PUNJAB
|
March 11, 1998 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
August 20, 1998 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
February 27, 1998 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
November 18, 1998 |
|
HARDIAL KAUR Vs. HAZUR SINGH
|
March 16, 1998 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
December 17, 1998 |
|
HARDIP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
|
January 20, 1998 |
|
HARDIT SINGH Vs. UNION OF INDIA
|
September 9, 1998 |
|
HARDWARI LAL Vs. STATE OF HARYANA
|
July 30, 1998 |
|
HARESH KUMAR EX HAVILDAR Vs. UNION OF INDIA
|
October 30, 1998 |
|
HARI Vs. STATE OF PUNJAB
|
October 13, 1998 |
|
HARI CHAND Vs. VED PARKASH
|
March 6, 1998 |
|
HARI CHAND Vs. KRISHAN KUMAR
|
March 27, 1998 |
|
HARI CHAND Vs. STATE OF PUNJAB
|
October 7, 1998 |
|
HARI DASS Vs. PARKASH KAUR
|
January 13, 1998 |
|
HARI KANT Vs. STATE OF HARYANA
|
November 3, 1998 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
September 10, 1998 |
|
HARI KRISHAN Vs. NEELAM RANI
|
September 16, 1998 |
|
HARI KRISHAN Vs. RAMESH GUPTA
|
February 13, 1998 |
|
HARI PUSHAP Vs. PAWAN KUMAR
|
August 25, 1998 |
|
HARI RAM Vs. NAFE SINGH
|
March 12, 1998 |
|
HARI RAM DARSHAN RAM Vs. HARI KRISHAN SHARMA
|
May 28, 1998 |
|
HARI SINGH Vs. JASWANT SINGH
|
March 5, 1998 |
|
HARI SINGH Vs. SUB REGISTRAR
|
May 1, 1998 |
|
HARI SINGH Vs. PIARE LAL
|
December 23, 1998 |
|
HARI SINGH Vs. NEK SINGH
|
February 27, 1998 |
|
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 20, 1998 |
|
HARINDER KUMAR GULATI Vs. STATE OF HARYANA
|
November 3, 1998 |
|
HARINDER KUMAR SOLE PROP OF KISSAN KHAD STORE Vs. COROMANDAL FERTILIZERS LTD
|
May 13, 1998 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
January 15, 1998 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 1998 |
|
HARISH CHANDER Vs. STATE OF HARYANA
|
September 30, 1998 |
|
HARISH CHANDER Vs. STATE OF PUNJAB
|
July 20, 1998 |
|
HARJINDER KAUR Vs. MAHINDER SINGH & ORS.
|
August 27, 1998 |
|
HARJINDER PAL Vs. TARLOCHAN SINGH
|
March 17, 1998 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 24, 1998 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
March 17, 1998 |
|
HARJINDER SINGH @ JINDA Vs. STATE OF PUNJAB
|
July 7, 1998 |
|
HARJINDER SINGH ALIAS JINDA Vs. STATE OF PUNJAB
|
December 7, 1998 |
|
HARJIT SINGH Vs. JASBIR SINGH
|
March 5, 1998 |
|
HARJIT SINGH Vs. UNION OF INDIA
|
May 14, 1998 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
December 15, 1998 |
|
HARJIT SINGH EX CONSTABLE Vs. STATE OF HARYANA
|
March 12, 1998 |
|
HARKAMAL SINGH Vs. STATE OF PUNJAB
|
September 2, 1998 |
|
HARKESH KUMAR Vs. SUBASH CHANDER
|
January 20, 1998 |
|
HARKIRAT SINGH Vs. INDERJIT KAUR
|
November 18, 1998 |
|
Harmaijit Kaur Vs. Saran Seth
|
July 10, 1998 |
|
HARMINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 13, 1998 |
|
HARNAM KAUR Vs. PREETO ALIAS PRITAM KAUR
|
May 27, 1998 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
January 22, 1998 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
March 16, 1998 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
HARNEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 25, 1998 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
September 25, 1998 |
|
HARNEK SINGH Vs. BANT SINGH
|
March 31, 1998 |
|
HARNEK SINGH Vs. DALIP KAUR
|
May 4, 1998 |
|
HARNIV SANDHU Vs. SANDEEP SINGH SANDHU
|
July 2, 1998 |
|
HARPAL KAUR Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
HARPAL SINGH Vs. STATE OF HARYANA
|
November 26, 1998 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 17, 1998 |
|
HARPREET SINGH ALIAS HAPPY Vs. STATE OF PUNJAB
|
January 19, 1998 |
|
HARTEJ SINGH Vs. AMARJIT SINGH
|
April 17, 1998 |
|
HARVINDER KAUR Vs. PARAMJIT SINGH
|
March 12, 1998 |
|
HARWANT SINGH Vs. GURO
|
November 19, 1998 |
|
HARWATI DEVI Vs. ZILE SINGH
|
July 15, 1998 |
|
HARYANA HARIJAN KALYAN NIGAM LTD Vs. SUDESH JUNEJA
|
January 21, 1998 |
|
HARYANA STATE Vs. RAJ KUMAR
|
July 22, 1998 |
|
HARYANA STATE AGRICULTURE MARKETING BOARD Vs. BHARAT BHUSHAN AGGARWAL N C SITA RAM PREM CHAND
|
May 20, 1998 |
|
HARYANA STATE CO Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
March 17, 1998 |
|
HARYANA STATE CO Vs. ISHWAR CHAND
|
March 3, 1998 |
|
HARYANA STATE CO Vs. O.S. HOODA
|
February 12, 1998 |
|
HARYANA STATE CO-OPERATIVE DEVELOPMENT FEDERATION LTD Vs. RAJBIR SINGH
|
April 18, 1998 |
|
HARYANA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. SANJIV SRIVASTAVA
|
February 6, 1998 |
|
HARYANA STATE ELECTRICITY BOARD Vs. SUNIL ENGINEERING WORKS
|
June 29, 1998 |
|
HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT AMBALA
|
October 6, 1998 |
|
HARYANA STATE ELECTRICITY BOARD Vs. RAVINDER KUMAR CHADHA
|
March 26, 1998 |
|
HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION LTD Vs. PRESIDING OFFICER, LABOUR COURT, HISSAR
|
February 23, 1998 |
|
HARYANA STATE YOGA ASSOCIATION Vs. STATE OF HARYANA
|
September 24, 1998 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ DULHARI
|
May 5, 1998 |
|
HAWA SINGH Vs. LAL SINGH
|
September 7, 1998 |
|
HAZARA SINGH Vs. RATTAN SINGH
|
August 7, 1998 |
|
HAZARA SINGH Vs. BACHAN SINGH
|
January 21, 1998 |
|
HAZARI Vs. JAGDISH
|
March 27, 1998 |
|
HC OM PARKASH Vs. STATE OF HARYANA
|
July 27, 1998 |
|
HEAD CONSTABLE KULDIP SINGH Vs. STATE OF PUNJAB
|
January 14, 1998 |
|
HEM RAJ ANAND Vs. STATE OF HARYANA
|
October 6, 1998 |
|
HEM YUG HOTEL Vs. UNITED INDIA BANK NAYA GAON
|
October 12, 1998 |
|
HET RAM Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. BHARTA
|
October 14, 1998 |
|
HIRA LAL Vs. ANURAG KUMAR
|
July 14, 1998 |
|
HIS HIGHNESS THE MAHARAJA OF THE ERSTWHILE STATE OF KAPURTHALA BRIG SUKHJIT SINGH Vs. STATE OF PUNJAB
|
August 20, 1998 |
|
HOFFMANN ANDREAS Vs. SURINDER SINGH CHADHA
|
January 21, 1998 |
|
HOME SECRETARY TO GOVT OF PUNJAB Vs. MOHINDER SINGH
|
September 9, 1998 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
September 18, 1998 |
|
HOSHIYARI DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 17, 1998 |
|
HOUSING COMMISSIONER PUNJAB HOUSING DEVELOPMENT BOARD Vs. BAL RAJ KAPURIA
|
April 15, 1998 |
|
HUKAM CHAND Vs. PHOOL CHAND
|
February 12, 1998 |
|
HUKUM CHAND AND ORS. Vs. STATE OF HARYANA
|
March 24, 1998 |
|
I J TRANSPORT COMPANY Vs. GANGA AUTO AGENCY
|
February 27, 1998 |
|
IMPROVEMENT TRUST Vs. RAJINDER SINGH
|
December 24, 1998 |
|
INCOME-TAX OFFICER Vs. ACHHPAL SINGH
|
October 9, 1998 |
|
INDER ALIS INDRA Vs. STATE OF PUNJAB
|
February 6, 1998 |
|
INDER KUMAR JOHAR Vs. KAILASH DEVI
|
May 28, 1998 |
|
INDER LAL Vs. BABU LAL
|
March 12, 1998 |
|
INDERJEET Vs. PUNJAB NATIONAL BANK
|
August 18, 1998 |
|
INDERJIT Vs. STATE OF HARYANA
|
October 9, 1998 |
|
INDERJIT SINGH Vs. SHAM LAL CHOPRA
|
May 28, 1998 |
|
INDERJIT SINGH Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA DEPARTMENT OF
|
April 1, 1998 |
|
INDERPREET KAUR Vs. BHAGAT SINGH
|
July 14, 1998 |
|
INDIAN EXPRESS EMPLOYEES UNION Vs. MANAGEMENT OF INDIAN EXPRESS NEWSPAPERS
|
March 31, 1998 |
|
INDIAN FARMERS FERTILIZER CORPORATION LTD Vs. P O LABOUR COURT CHANDIGARH
|
July 14, 1998 |
|
INDO CANADIAN TRANSPORT COMPANY Vs. UNION OF INDIA
|
July 14, 1998 |
|
INDRA AUTO SALES (PVT.) LTD Vs. STATE OF PUNJAB
|
September 25, 1998 |
|
INDRAJ Vs. NARESH KUMAR
|
September 9, 1998 |
|
INDU RATHEE Vs. SHAMSHER SINGH
|
April 21, 1998 |
|
INDUSTRIAL CABLES INDIA LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 17, 1998 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. RAMA FIBRES LTD
|
January 21, 1998 |
|
INTERNATIONAL CYCLES AND STRIPS LTD Vs. STATE OF PUNJAB
|
April 17, 1998 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
July 13, 1998 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
November 25, 1998 |
|
IQBAL SINGH Vs. STATE OF HARYANA
|
May 26, 1998 |
|
IRON MASTER INDIA PVT LTD Vs. PUNJAB NATIONAL BANK
|
November 19, 1998 |
|
ISHAM SINGH Vs. KARAM SINGH
|
January 8, 1998 |
|
ISHWAR DEVI Vs. SHAM SUNDER
|
February 10, 1998 |
|
J C SAHA Vs. CHRISTIAN MEDICAL COLLEGE
|
April 21, 1998 |
|
J G FINANCE LIMITED Vs. HANSAFLON PLASTOCHEM LTD
|
November 19, 1998 |
|
J G FINANCE LIMITED Vs. HANSAFLON PLASTOCHEM LTD
|
November 14, 1998 |
|
J P JAIN Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
September 29, 1998 |
|
J R D AHUJA Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY
|
July 21, 1998 |
|
J R SHARMA Vs. STATE OF PUNJAB
|
April 23, 1998 |
|
J.C. GILHOTRA Vs. UNION TERRITORY, CHANDIGARH
|
November 16, 1998 |
|
JACOB AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
October 7, 1998 |
|
JADGEEP KAUR Vs. STATE OF PUNJAB
|
May 26, 1998 |
|
JAGAN NATH SHARMA AND ANR. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
November 30, 1998 |
|
JAGAN NATH SINGLA, (RETD.) A.D.A. ADVOCATE AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 23, 1998 |
|
JAGAT SINGH Vs. IMPROVEMENT TRUST
|
November 11, 1998 |
|
JAGDAMBA WOOLLEN MILLS P LIMITED Vs. ADDL CIVIL JUDGE SR DIVISION LUDHIANA
|
July 31, 1998 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
September 18, 1998 |
|
JAGDEEP SINGH MAROK Vs. STATE OF PUNJAB
|
August 26, 1998 |
|
JAGDISH Vs. STATE OF HARYANA
|
May 28, 1998 |
|
JAGDISH Vs. DEPUTY COLLECTOR RORI DIVISION
|
March 25, 1998 |
|
JAGDISH CHAND Vs. STATE OF PUNJAB
|
December 21, 1998 |
|
JAGDISH CHAND Vs. STATE OF HARYANA
|
September 17, 1998 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
January 7, 1998 |
|
JAGDISH CHANDER Vs. BANK OF INDIA
|
September 8, 1998 |
|
JAGDISH KUMAR Vs. STATE OF HARYANA
|
February 6, 1998 |
|
JAGDISH LAL SHARMA Vs. MUNICIPAL COMMITTEE
|
February 26, 1998 |
|
JAGDISH MITTER Vs. STATE OF PUNJAB
|
August 4, 1998 |
|
JAGDISH RAI Vs. KAUR CHAND ALIAS KAUR DASS
|
April 20, 1998 |
|
JAGDISH RAI Vs. CHANDIGARH ADMINISTRATION
|
January 15, 1998 |
|
JAGDISH RAI MIDHA Vs. MANOHAR LAL
|
August 31, 1998 |
|
JAGDISH SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
February 24, 1998 |
|
JAGE RAM Vs. AMAR SINGH
|
January 20, 1998 |
|
JAGESH KUMAR KHAITAN Vs. STATE OF PUNJAB
|
April 27, 1998 |
|
JAGIT SINGH Vs. GURBAX SINGH
|
March 3, 1998 |
|
JAGIT SINGH SANGWAN Vs. STATE OF HARYANA
|
July 17, 1998 |
|
JAGJIT KAUR Vs. STATE OF HARYANA
|
September 9, 1998 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
July 6, 1998 |
|
JAGJIT SINGH Vs. MITHOO SINGH
|
March 23, 1998 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
August 6, 1998 |
|
JAGJIT SINGH Vs. JASBIR KAUR
|
November 19, 1998 |
|
JAGJIT SINGH SANDHU Vs. STATE OF PUNJAB
|
November 30, 1998 |
|
JAGMAL SINGH Vs. MEHMA DEVI
|
July 14, 1998 |
|
JAGMANINDER KAUR Vs. RAJDIP KAUR alias NITU
|
August 12, 1998 |
|
JAGMEL SINGH Vs. SPECIAL LAND ACQUISITION COLLECTOR
|
February 13, 1998 |
|
JAGMOHAN KAUSHAL & OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 15, 1998 |
|
JAGMOHAN SINGH Vs. GURU NANAK DEV UNIVERSITY
|
March 31, 1998 |
|
JAGMOHAN SINGH Vs. VINOD KUMAR
|
May 28, 1998 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
March 27, 1998 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
JAGRUP SINGH Vs. STATE OF HARYANA
|
February 10, 1998 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
November 26, 1998 |
|
JAGTAR SINGH @ JAGRAJ SINGH Vs. STATE OF PUNJAB
|
March 19, 1998 |
|
JAI BHAGWAN Vs. STATE OF PUNJAB
|
January 28, 1998 |
|
JAI BHAGWAN Vs. HAZARI LAL
|
July 15, 1998 |
|
JAI CHAND Vs. STATE OF HARYANA
|
August 13, 1998 |
|
JAI KISHAN EX TOKEN NO 1274 Vs. PRESIDING OFFICER LABOUR COURT
|
September 17, 1998 |
|
JAI PAL Vs. STATE OF HARYANA
|
August 5, 1998 |
|
JAI PAL Vs. STATE OF HARYANA
|
July 7, 1998 |
|
JAI PARKASH Vs. RAM KISHAN GUPTA
|
September 22, 1998 |
|
JAI PARKASH Vs. CHANDIGARH ADMINISTRATION
|
September 9, 1998 |
|
JAI PARKASH Vs. RANDEEP SINGH
|
September 10, 1998 |
|
JAI SINGH Vs. STATE OF HARYANA
|
November 20, 1998 |
|
JAI SINGH Vs. STATE OF HARYANA
|
October 26, 1998 |
|
JAIMAL SINGH Vs. THE SECRETARY TO THE GOVT OF PUNAB, EDUCATION DEPARTMENT CHANDIGARH AND ORS.
|
May 11, 1998 |
|
JAIPAL SINGH Vs. KIRNA DEVI
|
September 3, 1998 |
|
JAMNI DEVI Vs. SOM NATH
|
January 6, 1998 |
|
JAMUNA GIRI Vs. P O LAB COURT INDL TRIB
|
November 19, 1998 |
|
JANAK RANI Vs. MAGHI RAM
|
January 8, 1998 |
|
JANG BAHADUR Vs. YAMUNA NAGAR CENTRAL CO-OPERATIVE BANK
|
February 26, 1998 |
|
JANGSHER SINGH Vs. STATE OF HARYANA
|
January 19, 1998 |
|
JARDAR KHAN Vs. STATE OF HARYANA
|
February 9, 1998 |
|
JARNAIL SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA
|
April 2, 1998 |
|
JARNAIL SINGH Vs. UNION OF INDIA
|
July 22, 1998 |
|
JARNAIL SINGH Vs. KAUR SINGH
|
July 6, 1998 |
|
JARNAIL SINGH Vs. PREM RAJ
|
December 17, 1998 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 19, 1998 |
|
JARNAIL SINGH ALIAS JAILA Vs. STATE OF PUNJAB
|
May 27, 1998 |
|
JASBIR Vs. STATE OF HARYANA
|
March 9, 1998 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
March 10, 1998 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
August 3, 1998 |
|
JASBIR KAUR Vs. UNION TERRITORY OF CHANDIGARH
|
May 29, 1998 |
|
JASBIR SINGH Vs. UNION TERRITORY
|
July 23, 1998 |
|
JASBIR SINGH Vs. RIKHI ASHRAM OM WAHEGURU NIRMAL PANTH AGWAR LOPON
|
March 23, 1998 |
|
JASBIR SINGH Vs. BHAGWAN SINGH
|
March 5, 1998 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
November 3, 1998 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 9, 1998 |
|
JASBIR SINGH @ PAPDI & ORS. Vs. STATE OF PUNJAB & ORS.
|
March 4, 1998 |
|
JASKARAN SINGH Vs. STATE OF PUNJAB
|
April 28, 1998 |
|
JASKARANJIT SINGH Vs. FINANCIAL COMMISSIONER
|
January 23, 1998 |
|
JASMER KAUR Vs. CHANDIGARH ADMINISTRATION
|
September 15, 1998 |
|
JASMER SINGH AND ORS. Vs. THE CHANDIGARH STATE COOPERATIVE BANK LTD. AND ANR.
|
December 18, 1998 |
|
JASPAL KAUR Vs. HAZARA SINGH
|
February 6, 1998 |
|
Jaspal Singh Vs. State of Punjab
|
January 12, 1998 |
|
JASPAL SINGH Vs. BHARPUR SINGH
|
July 14, 1998 |
|
JASWANT Vs. STATE OF HARYANA
|
January 21, 1998 |
|
JASWANT KAUR VIRK Vs. GURDIP KAUR
|
March 25, 1998 |
|
JASWANT LAL Vs. STATE OF HARYANA
|
October 15, 1998 |
|
JASWANT RAM Vs. STATE OF PUNJAB
|
October 26, 1998 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
April 24, 1998 |
|
JASWANT SINGH Vs. SHINGARA SINGH
|
February 3, 1998 |
|
JASWANT SINGH Vs. DALJIT SINGH
|
March 31, 1998 |
|
JASWANT SINGH Vs. BAHADUR SINGH
|
February 3, 1998 |
|
JASWANT SINGH Vs. SHISH PAL
|
January 29, 1998 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
February 3, 1998 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
November 2, 1998 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
September 16, 1998 |
|
JASWINDER SINGH PASSI Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB
|
February 24, 1998 |
|
JATINDER DEV NANDA Vs. RAJINDER SINGH
|
March 23, 1998 |
|
JATINDER KUMAR GABHA Vs. USHA GABHA
|
September 24, 1998 |
|
JATINDER SINGH Vs. SONIA
|
April 28, 1998 |
|
JAVED Vs. STATE OF HARYANA
|
July 20, 1998 |
|
JAWAHAR LAL GUPTA; DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 30, 1998 |
|
JEE RAM Vs. STATE OF HARYANA
|
April 2, 1998 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
March 12, 1998 |
|
JESSA RAM Vs. STATE OF HARYANA
|
April 16, 1998 |
|
JINDAL COMMERCIAL COLLEGE Vs. STATE OF PUNJAB
|
January 12, 1998 |
|
JIT SINGH Vs. GURMEET KAUR
|
December 15, 1998 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
July 2, 1998 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
October 26, 1998 |
|
JITENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 12, 1998 |
|
JIWAN KAUR Vs. JASBIR KAUR
|
March 5, 1998 |
|
JODH SINGH Vs. STATE OF PUNJAB
|
December 15, 1998 |
|
JODH SINGH Vs. REGISTRAR DEPUTY COMMISSIONER
|
September 27, 1998 |
|
JODH SINGH Vs. REGISTRAR (DEPUTY COMMISSIONER), AMBALA
|
October 27, 1998 |
|
JODHA SINGH Vs. STATE OF PUNJAB
|
February 12, 1998 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
April 1, 1998 |
|
JOGINDER PAL Vs. PARDUMAN SINGH
|
March 4, 1998 |
|
JOGINDER PAL Vs. VIDYAWANTI
|
July 23, 1998 |
|
JOGINDER SINGH Vs. STATE BANK OF INDIA
|
March 4, 1998 |
|
JOGINDER SINGH Vs. GRAM PANCHAYAT
|
October 7, 1998 |
|
JOGINDER SINGH Vs. DEVINDER KUMAR
|
October 30, 1998 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1998 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
October 29, 1998 |
|
JOGINDER SINGH Vs. CENTRAL GOVERNMENT THROUGH THE SECRETARY TO GOVERNMENT OF INDIA
|
October 27, 1998 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 1998 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 1998 |
|
JOGINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
April 16, 1998 |
|
JOGINDER SINGH and COMPANY Vs. UNION OF INDIA
|
May 20, 1998 |
|
JOHN PAUL Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH
|
August 27, 1998 |
|
JORA SINGH Vs. STATE OF PUNJAB
|
September 17, 1998 |
|
JULLUNDUR ENGINEERING COMPANY Vs. UNION OF INDIA
|
September 29, 1998 |
|
JUNAID ALI KHAN Vs. STATE OF PUNJAB
|
April 28, 1998 |
|
JYOTI Vs. MAHARISHI DAYA NAND UNIVERSITY
|
November 13, 1998 |
|
K B SINGH Vs. CHANDIGARH ADMINISTRATION
|
September 8, 1998 |
|
K C CHHIBBAR Vs. PUNJAB AND SIND BANK
|
August 27, 1998 |
|
K K GARG Vs. HOUSING COMMISSIONER
|
November 18, 1998 |
|
K K MARYA Vs. HOUSING BOARD OF HARYANA
|
February 21, 1998 |
|
K L WADHAWAN Vs. STATE OF PUNJAB
|
May 14, 1998 |
|
K.B. SHARMA Vs. STATE OF U.T. CHANDIGARH
|
July 27, 1998 |
|
K.C. ESTATES PRIVATE LIMITED Vs. STATE OF PUNJAB
|
August 26, 1998 |
|
K.K. JERATH Vs. U.T. CHANDIGARH
|
February 23, 1998 |
|
K.R. DASS Vs. STATE OF PUNJAB
|
March 23, 1998 |
|
K.S. BATTU Vs. STATE OF PUNJAB
|
January 7, 1998 |
|
KABUL SINGH Vs. STATE OF HARYANA
|
January 21, 1998 |
|
KAFIL AHMED KHAN Vs. STATE OF PUNJAB
|
November 10, 1998 |
|
KAILA DEVI Vs. STATE OF HARYANA
|
December 17, 1998 |
|
KAILASH CHANDER HOODA S Vs. STATE OF HARYANA
|
December 2, 1998 |
|
KAILASH SHARMA SARPANCH GRAM PANCHAYAT Vs. COMMISSIONER AND SECRETARY TO GOVT DEPARTMENT OF DEVELOPMENT AND PANCHAYAT
|
August 24, 1998 |
|
KAINTH FINANCE P LTD Vs. KARAM SINGH KAINTH
|
March 26, 1998 |
|
KAKA SINGH Vs. RAJINDER PAL SINGH
|
July 6, 1998 |
|
KALA Vs. STATE OF HARYANA
|
May 14, 1998 |
|
KALA SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY
|
September 29, 1998 |
|
KALPANA AHLAWAT Vs. STATE OF HARYANA
|
December 17, 1998 |
|
KALU @ SHER SINGH Vs. STATE OF HARYANA
|
August 6, 1998 |
|
KAMAL KAPOOR Vs. N K VIJ
|
January 22, 1998 |
|
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
August 28, 1998 |
|
KAMALJIT SINGH Vs. SWARN ARORA
|
March 19, 1998 |
|
KAMLA DEVI Vs. KULDIP SINGH
|
July 3, 1998 |
|
KAMLESH Vs. PAL SINGH
|
July 6, 1998 |
|
KAMLESH Vs. RAJ KUMAR
|
November 5, 1998 |
|
KAMLESH KUMARI Vs. GULSHAN KUMAR
|
October 7, 1998 |
|
KANCHAN SINGH THAKUR Vs. STATE OF PUNJAB
|
September 28, 1998 |
|
KANTA DEVI Vs. UNION OF INDIA
|
November 10, 1998 |
|
KANWAR PAL SINGH GILL Vs. STATE
|
August 20, 1998 |
|
KANWAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 23, 1998 |
|
KANWARJIT SINGH Vs. YAMIN
|
January 21, 1998 |
|
KAPIL DEV ALIAS VIJAY SALUJA Vs. STATE OF PUNJAB
|
March 11, 1998 |
|
KAPIL ROLLER FLOUR MILLS P LTD Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 16, 1998 |
|
KAPUR CHAND Vs. MUNICIPAL COMMITTEE ALIAS NAGAR PALIKA
|
February 10, 1998 |
|
KARAM SINGH Vs. AMARJIT SINGH
|
January 27, 1998 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
September 22, 1998 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
April 17, 1998 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
January 13, 1998 |
|
KARAMBIR Vs. STATE OF HARYANA
|
February 18, 1998 |
|
KARAMBIR Vs. STATE OF HARYANA
|
February 4, 1998 |
|
KARAN SINGH Vs. KHAZAN SINGH
|
February 3, 1998 |
|
KARM ENGINEERING WORKS Vs. M S ENTERPRISES
|
September 29, 1998 |
|
KARMA CHAND Vs. STATE OF PUNJAB
|
August 6, 1998 |
|
KARNAIL KAUR Vs. STATE OF PUNJAB
|
November 19, 1998 |
|
KARNAIL SINGH Vs. KULDIP SINGH
|
May 6, 1998 |
|
KARNAIL SINGH Vs. SAMPURAN KAUR
|
September 3, 1998 |
|
KARNAIL SINGH Vs. JAGDISH KAUR
|
September 11, 1998 |
|
KARTAR KAUR Vs. STATE OF PUNJAB
|
July 23, 1998 |
|
KARTAR SINGH Vs. SUKHBIR SINGH
|
September 9, 1998 |
|
KARTAR SINGH Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
|
August 6, 1998 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
February 24, 1998 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
January 16, 1998 |
|
KASAM ALIAS KASHA Vs. STATE OF HARYANA
|
October 27, 1998 |
|
KASHI RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
July 2, 1998 |
|
Kashmir Singh Vs. State of Punjab
|
March 6, 1998 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
January 15, 1998 |
|
KASHMIRI LAL Vs. SHAM SUNDER
|
November 26, 1998 |
|
KASTURI LAL SAGAR Vs. D A V COLLEGE OF EDUCATION HOSHIARPUR
|
February 12, 1998 |
|
KAUR SINGH ALIAS CHAMKAUR SINGH Vs. SURINDER KAUR
|
March 4, 1998 |
|
KAUSHALYA CHAUDHARY Vs. RAKSHA MANGI
|
September 16, 1998 |
|
KAUSHALYA DEVI Vs. SHER SINGH
|
February 24, 1998 |
|
KAY IRON WORKS P LTD Vs. MOLAR MAL TIMBER MERCHANT
|
May 26, 1998 |
|
KEDAR NATH AGGARWAL INSTITUTE OF MANAGEMENT Vs. DIRECTOR, TECHNICAL EDUCATION, HARYANA
|
January 22, 1998 |
|
KESHO RAM Vs. DALIP KAUR
|
February 26, 1998 |
|
KEWAL KRISHAN KUMAR Vs. KHUSH DIL KAPOOR
|
September 25, 1998 |
|
KEWAL RAM BHIWANI RAM Vs. OM PARKASH SETIA
|
January 12, 1998 |
|
KHADI ASHRAM, PANIPAT Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA
|
March 23, 1998 |
|
KHARAK SINGH Vs. STATE OF PUNJAB
|
September 4, 1998 |
|
KHARATI LAL Vs. VEENA RANI
|
March 23, 1998 |
|
KHUDA BUX Vs. NAFIS AHMAD
|
March 4, 1998 |
|
KHUSHAL Vs. NATHU RAM
|
December 16, 1998 |
|
KHUSHAL SINGH Vs. STATE OF PUNJAB
|
January 27, 1998 |
|
KHUSHI RAM Vs. STATE OF HARYANA
|
January 8, 1998 |
|
KIDAR NATH SHARMA Vs. THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA
|
August 19, 1998 |
|
KIRAN Vs. STATE OF HARYANA
|
September 29, 1998 |
|
KIRAN DHAWAN Vs. STATE OF PUNJAB
|
October 9, 1998 |
|
KIRAN DIXIT Vs. CHANDIGARH ADMINISTRATION AND ANR.
|
March 27, 1998 |
|
KIRPAL KAUR Vs. UNION OF INDIA
|
December 17, 1998 |
|
KISHAN Vs. STATE OF HARYANA
|
March 6, 1998 |
|
KISHAN CHAND Vs. STATE OF HARYANA
|
August 7, 1998 |
|
KISHAN CHAND Vs. V.K. DHAWAN
|
December 15, 1998 |
|
KISHAN CHAND Vs. FINANCIAL COMMISSIONER, HARYANA
|
December 22, 1998 |
|
KISHAN LAL @ NETA Vs. GOVERNMENT OF INDIA
|
July 31, 1998 |
|
KISHAN SINGH Vs. KRISHAN LAL BHATIA
|
December 17, 1998 |
|
KISHORI LAL Vs. AJMER SINGH
|
May 20, 1998 |
|
KISSAN OIL STORE Vs. STATE OF PUNJAB
|
February 27, 1998 |
|
KOMAL KHOKHAR Vs. PUNJAB NATIONAL BANK
|
November 10, 1998 |
|
KRISHAN Vs. RAJENDER
|
January 28, 1998 |
|
KRISHAN AND ANR. Vs. STATE OF HARYANA
|
November 3, 1998 |
|
KRISHAN KANHAIYA MILK FOODS LIMITED Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
August 6, 1998 |
|
KRISHAN LAL Vs. SUDESH KUMARI
|
February 6, 1998 |
|
KRISHAN LAL Vs. UNION OF INDIA
|
October 28, 1998 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
May 8, 1998 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
July 2, 1998 |
|
KRISHAN LAL AHUJA Vs. HARBANS LAL KHATTAR
|
September 3, 1998 |
|
KRISHNA Vs. STATE OF PUNJAB
|
August 5, 1998 |
|
KRISHNA ARYA Vs. STATE OF HARYANA AND OTHERS
|
March 19, 1998 |
|
KRISHNA DEVI Vs. HARDEV SINGH
|
August 18, 1998 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
August 20, 1998 |
|
KULDEEP AGRICULTURAL WORKSHOP Vs. STATE OF PUNJAB
|
January 8, 1998 |
|
KULDEEP SINGH Vs. SUPERINTENDING CANAL OFFICER
|
February 26, 1998 |
|
KULDEEP SINGH BASAN Vs. SURJIT KAUR
|
September 22, 1998 |
|
KULDIP CHAND SAHI Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD
|
May 5, 1998 |
|
KULDIP KAUR Vs. STATE OF PUNJAB
|
May 9, 1998 |
|
KULDIP KUMAR Vs. U T CHANDIGARH
|
September 21, 1998 |
|
KULDIP RAJ Vs. ROOP RANI
|
August 13, 1998 |
|
KULDIP RAM Vs. STATE OF PUNJAB
|
May 12, 1998 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
March 25, 1998 |
|
KULDIP SINGH Vs. AKASH VERMA
|
September 14, 1998 |
|
KULDIP SINGH Vs. PUNJAB STATE
|
December 21, 1998 |
|
KULDIP SINGH Vs. STATE
|
July 20, 1998 |
|
KULSHRESTH Vs. BAHADUR SINGH
|
September 25, 1998 |
|
KULTAR SINGH Vs. STATE OF PUNJAB
|
August 12, 1998 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
November 25, 1998 |
|
KULWANT KAUR Vs. STATE OF HARYANA
|
April 16, 1998 |
|
KULWANT SINGH Vs. KULDIP SINGH BHATTAL
|
November 19, 1998 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
November 30, 1998 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 7, 1998 |
|
KULWANT SINGH @ KALA Vs. STATE OF PUNJAB
|
October 14, 1998 |
|
KULWANT SINGH BHULLAR Vs. SUKHWANT KAUR
|
December 24, 1998 |
|
KULWINDER KAUR Vs. RAGHBIR SINGH
|
September 16, 1998 |
|
KULWINDER SINGH Vs. STATE OF HARYANA
|
May 25, 1998 |
|
KUNDAN Vs. STATE OF HARYANA
|
November 25, 1998 |
|
KUNDAN LAL Vs. LILU
|
January 23, 1998 |
|
KUNDAN SINGH Vs. MOHINDER KAUR
|
July 17, 1998 |
|
KUNDAN SINGH Vs. CHIEF SECRETARY TO GOVERNMENT, PUNJAB
|
September 11, 1998 |
|
L.D. INDUSTRIES Vs. HINDUSTAN WIRES LTD
|
March 24, 1998 |
|
LABH KAUR Vs. HARBANS SINGH
|
November 11, 1998 |
|
LABH SINGH Vs. BANT SINGH
|
May 28, 1998 |
|
LACHHMAN DASS Vs. SARUP CHAND
|
August 25, 1998 |
|
LACHHMI DEVI Vs. YAKIN KHAN
|
August 21, 1998 |
|
LACHHMI DEVI Vs. STATE OF PUNJAB
|
May 28, 1998 |
|
LAJWANTI Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1998 |
|
LAKHA SINGH Vs. GURDARSHAN SINGH
|
February 26, 1998 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
September 30, 1998 |
|
LAKHA SINGH Vs. S SAWINDER SINGH
|
January 8, 1998 |
|
LAKHA SINGH INSPECTOR Vs. STATE OF PUNJAB
|
May 28, 1998 |
|
LAKHBIR SINGH Vs. CO-OPERATIVE SOCIETIES HARYANA CHANDIGARH AND
|
September 24, 1998 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
September 1, 1998 |
|
LAKHI RAM Vs. STATE OF HARYANA
|
September 16, 1998 |
|
LAKHI RAM Vs. STATE OF HARYANA
|
February 27, 1998 |
|
LAKHI RAM Vs. STATE OF HARYANA
|
September 2, 1998 |
|
LAKHMIR SINGH RANDHAWA Vs. LOK PAL
|
May 28, 1998 |
|
LAKHSMI DUTT Vs. CHIEF ADMINISTRATOR
|
March 12, 1998 |
|
LAL CHAND Vs. STATE OF HARYANA
|
May 28, 1998 |
|
LAL CHAND Vs. STATE OF HARYANA
|
July 30, 1998 |
|
LAL CHAND PATNI Vs. STATE OF HARYANA
|
August 28, 1998 |
|
LAL CHAND PETITIONER Vs. STATE OF HARYANA
|
October 27, 1998 |
|
LAL SINGH Vs. STATE OF HARYANA
|
September 22, 1998 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
July 31, 1998 |
|
LALIT KUMAR Vs. DES RAJ
|
February 27, 1998 |
|
LALITA JAIN Vs. CHANDIGARH ADMINISTRATION, THROUGH ITS HOME SECRETARY, CIVIL SECRETARIAT, CHANDIGARH
|
January 23, 1998 |
|
LASER LAMPS (HARYANA) LTD Vs. STATE COMPANY
|
March 26, 1998 |
|
LASHKAR SINGH Vs. BHULLA SINGH
|
April 24, 1998 |
|
LASHKARI RAM Vs. THE PUNJAB STATE ELECTRICITY BOARD
|
February 26, 1998 |
|
LAXMI KANT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
March 2, 1998 |
|
LEELA DEVI Vs. RAM BHAG
|
August 12, 1998 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDER KANTA
|
March 31, 1998 |
|
LILU RAM Vs. STATE OF HARYANA
|
October 16, 1998 |
|
LORD SHIVA CHARITABLE TRUST Vs. STATE OF HARYANA
|
December 24, 1998 |
|
LOVADHI AGGARWAL Vs. GURU RAM DASS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
|
May 13, 1998 |
|
LT. COLONEL JASWANT SINGH Vs. DALJIT SINGH
|
March 31, 1998 |
|
LUCY JAMES Vs. HARPAL SINGH
|
July 29, 1998 |
|
LUXMI INDUSTRIAL GASES PRIVATE LIMITED Vs. PUNJAB CHEMI PLANT INTERNATIONAL LTD
|
November 19, 1998 |
|
M S SHOES EAST LTD Vs. MODELLA KNITWEAR LTD
|
March 4, 1998 |
|
M.C. BHUCHO MANDI Vs. GURCHARAN SINGH
|
January 28, 1998 |
|
M.N. JAWAHAR Vs. STATE OF PUNJAB
|
March 27, 1998 |
|
M/S NAGPAL STEEL LIMITED Vs. SH. ARJUN DEV VERMA
|
March 19, 1998 |
|
M/S. AVI AUTOS Vs. ADVISOR TO THE ADMINISTRATOR
|
November 20, 1998 |
|
M/S. ELSONS COTTON MILLS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSION, HARYANA REGIONAL OFFICE, FARIDABAD
|
June 30, 1998 |
|
MADAN LAL Vs. KABAL SINGH
|
March 27, 1998 |
|
MADAN LAL Vs. VED PARKASH BHATNAGAR
|
May 28, 1998 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
MADAN LAL Vs. STATE OF HARYANA
|
May 22, 1998 |
|
MADAN LAL Vs. STATE OF HARYANA
|
January 15, 1998 |
|
MADAN LAL Vs. THE STATE OF HARYANA AND ORS.
|
May 21, 1998 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
October 15, 1998 |
|
MADAN LAL Vs. STATE OF HARYANA
|
November 13, 1998 |
|
MADAN LAL CHUGH Vs. PRESIDING OFFICER LABOUR COURT PANIPAT
|
May 18, 1998 |
|
MADAN LAL GOYAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 5, 1998 |
|
MADAN LAL SHARMA Vs. PUNJAB AND HARYANA HIGH COURT
|
July 15, 1998 |
|
MADAN MOHAN KAPHAI Vs. SH AMAR NATH MALHOTRA
|
July 14, 1998 |
|
MADAN SINGH Vs. UNION TERRITORY
|
October 29, 1998 |
|
MADHU Vs. STATE OF PUNJAB
|
June 2, 1998 |
|
MADHU Vs. STATE OF HARYANA
|
August 21, 1998 |
|
MADHU GANERIWALA Vs. SHIV KUMAR
|
February 12, 1998 |
|
MADHU SHARMA Vs. KENDRIYA VIDYALAYA
|
April 18, 1998 |
|
MADHUR FOOD REFRIGERATION Vs. ROADMASTER FOODS LTD
|
March 26, 1998 |
|
MAGHAR SINGH ALIAS SURJEET SINGH Vs. KARTAR KAUR
|
August 10, 1998 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
December 21, 1998 |
|
MAHAJAN CO OPERATIVE HOUSE BUILDING SOCIETY Vs. STATE OF PUNJAB
|
September 2, 1998 |
|
MAHALAXMI TEXTILES Vs. HARYANA STATE HANDLOOM AND HANDICRAFTS CORPORATION
|
December 11, 1998 |
|
MAHANT HARIDWAR GIRI CHELA MAHANT OM GIRI Vs. SHANTI SARUP DEAD
|
August 12, 1998 |
|
MAHANT RAM KISHAN CHELA THAKAR DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
September 24, 1998 |
|
MAHANT RAM PARKASH DASS Vs. RAMESH CHANDER
|
January 16, 1998 |
|
MAHARAJA MUSHROOMS Vs. PUNJAB NATITIONAL BANK
|
September 7, 1998 |
|
MAHARISHI DAYANAND EDUCATION SOCIETY Vs. SATYENDRA BHADANA
|
November 17, 1998 |
|
MAHARISHI DAYANAND UNIVERSITY Vs. SHOBHA CHAUDHRY
|
January 13, 1998 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 6, 1998 |
|
MAHARSHI DAYANAND UNIVERSITY ROHTAK Vs. JITENDER SINGH LAURIA
|
May 7, 1998 |
|
MAHAVIR LUMBA Vs. USHA RANI
|
July 9, 1998 |
|
MAHINDER SINGH Vs. GANGA RAM
|
January 9, 1998 |
|
MAINI PIPES P LTD Vs. DELITE INDUSTRIES
|
February 6, 1998 |
|
MAJHA MALWA TRANSPORT COMPANY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 2, 1998 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
May 8, 1998 |
|
MAJOR SINGH Vs. GURJANT SINGH
|
April 28, 1998 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
March 3, 1998 |
|
MALKHAN SINGH Vs. STATE OF HARYANA
|
January 27, 1998 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 12, 1998 |
|
MALKIAT SINGH Vs. HARDIP KAUR ALIAS MALKIAT KAUR
|
January 8, 1998 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
June 30, 1998 |
|
MALKIAT SINGH Vs. STATE OF HARYANA
|
December 1, 1998 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
December 18, 1998 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
September 29, 1998 |
|
MALKIAT SINGH Vs. SURJIT KAUR AND OTHERS
|
November 6, 1998 |
|
MALKIAT SINGH ALIAS PAPPU Vs. STATE OF HARYANA
|
July 27, 1998 |
|
MALKIT SINGH Vs. BACHITTAR SINGH
|
March 6, 1998 |
|
MALOOK CHAND AGROILS LTD Vs. HIMANSHU PROTEINS LTD
|
January 21, 1998 |
|
MALWINDER SINGH Vs. STATE OF PUNJAB
|
February 4, 1998 |
|
MAM CHAND Vs. STATE OF HARYANA
|
November 9, 1998 |
|
MAM RAJ Vs. SABIRI DEVI
|
March 19, 1998 |
|
MAMTA BRAND KHADI GRAM UDHYOG MANDAL
JIND Vs. RAM PATI DEVI
|
July 9, 1998 |
|
MAN BEHAL Vs. FOOD CORPORATION OF INDIA
|
April 1, 1998 |
|
MAN MOHAN SINGH Vs. STATE OF PUNJAB
|
January 27, 1998 |
|
MAN SINGH Vs. STATE OF PUNJAB
|
April 28, 1998 |
|
MANAGING COMMITTEE OF M N COLLEGE SHAHABAD MARKANDA Vs. S N PASRICHA
|
December 1, 1998 |
|
MANAGING COMMITTEE, PUBLIC COLLEGE, SAMANA Vs. BHIM CHAND GOYAL
|
April 23, 1998 |
|
MANBHAVATI AND ORS. Vs. FIRM JOINT HINDU FAMILY MAT RAM AND ORS.
|
November 23, 1998 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
July 6, 1998 |
|
MANDEEP SODHI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
|
September 23, 1998 |
|
MANGAL SINGH Vs. KHARAR CO-OP BANK LTD
|
March 9, 1998 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
July 23, 1998 |
|
MANGAT HOSPITAL Vs. PRESIDING OFFICER LABOUR COURT, JALANDHAR
|
July 21, 1998 |
|
MANGAT RAI Vs. PUNJAB ROAD TRANSPORT CORPN AND ANOTHER
|
January 8, 1998 |
|
MANGAT RAM Vs. STATE OF PUNJAB
|
January 7, 1998 |
|
MANGE RAM Vs. STATE OF HARYANA
|
February 24, 1998 |
|
MANGE RAM Vs. FINANCIAL COMMISSIONER
|
May 11, 1998 |
|
MANGE RAM Vs. DEV DUTT
|
February 13, 1998 |
|
MANGESH KUMAR Vs. STATE OF PUNJAB
|
October 29, 1998 |
|
MANGLI RAM Vs. PUNJAB WAKF BOARD
|
March 23, 1998 |
|
MANINDER SINGH HEERA Vs. STATE OF PUNJAB
|
August 5, 1998 |
|
MANJEET SINGH Vs. STATE OF HARYANA
|
December 3, 1998 |
|
MANJEET SINGH Vs. STATE OF HARYANA
|
November 26, 1998 |
|
MANJIT KAUR Vs. BALJIT SINGH
|
November 2, 1998 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
January 13, 1998 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
February 18, 1998 |
|
MANJIT SINGH DHILLON Vs. UNION OF INDIA
|
January 23, 1998 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
May 26, 1998 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
July 23, 1998 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
August 3, 1998 |
|
MANOHAR LAL Vs. SHEO LAL
|
October 8, 1998 |
|
MANPHOOL SINGH Vs. CENTRAL/STATE GOVERNMENT
|
January 21, 1998 |
|
MANPHUL Vs. STATE OF HARYANA
|
January 27, 1998 |
|
MARKET COMMITTEE HODAL THROUGH ITS SECRETARY Vs. KUMAR DALL MILLS
|
May 18, 1998 |
|
MAST RAM Vs. STATE OF PUNJAB
|
September 29, 1998 |
|
MASTA Vs. STATE OF PUNJAB
|
January 6, 1998 |
|
MASTER ULLAS Vs. RAJINDER SINGH
|
August 24, 1998 |
|
MATA NARINJAN KAUR Vs. BHAGWANT BHAJAN SINGH
|
July 22, 1998 |
|
MATHRA DASS Vs. PRITHVI RAJ
|
November 27, 1998 |
|
MAUJI RAM Vs. ONKAR SINGH
|
January 21, 1998 |
|
MAURAN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 2, 1998 |
|
MAYA DEVI Vs. RAJ RANI
|
December 23, 1998 |
|
Maya Devi Vs. State of Haryana
|
October 14, 1998 |
|
MAYAWATI Vs. BINA RAM
|
March 19, 1998 |
|
MEDICAL ENTRANCE PROBLEM REDRESSAL FORUM (REGD ) Vs. STATE OF PUNJAB
|
August 26, 1998 |
|
MEENA KUMARI Vs. GURU JAMBHESHWAR UNIVERSITY, HISSAR
|
March 6, 1998 |
|
MEENAKSHI SOOD Vs. STATE
|
May 14, 1998 |
|
MEGH RAJ Vs. STATE OF PUNJAB
|
September 16, 1998 |
|
MEGH SINGH Vs. STATE OF HARYANA
|
March 31, 1998 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
October 16, 1998 |
|
MEHAR SINGH Vs. DHARAM SINGH
|
August 24, 1998 |
|
MEHAR SON OF SANTU Vs. YASH PAL
|
November 19, 1998 |
|
MEHARBAN Vs. PUNJAB WAKF BOARD
|
March 30, 1998 |
|
MEHENDER SINGH Vs. STATE OF HARYANA
|
September 25, 1998 |
|
MEHLA Vs. ROOP RAM
|
September 3, 1998 |
|
MEHLA Vs. SITA
|
December 16, 1998 |
|
MEHTA FURNISHER Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
March 10, 1998 |
|
MELA SINGH Vs. STATE OF PUNJAB
|
February 20, 1998 |
|
MELMO AGENCIES Vs. NEW INDIA ASSURANCE CO LTD
|
October 6, 1998 |
|
MEWA DEVI Vs. CIVIL JUDGE JUNIOR DIVISION
|
January 8, 1998 |
|
MEWA SINGH AND ORS. Vs. THE SHIROMANI GURUDWARA PARBANDHAK COMMITTEE
|
April 18, 1998 |
|
MISS NAVROOP KAUR Vs. DHARAM PAL
|
December 16, 1998 |
|
MISS PARUL LOHRA Vs. THE MAHARSHI DAYANAND UNIVERSITY
|
August 21, 1998 |
|
MITHU SINGH Vs. STATE OF PUNJAB
|
November 16, 1998 |
|
MOD SADIQ SHEIKH Vs. U T ADMINISTRATION
|
November 5, 1998 |
|
MOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
|
February 13, 1998 |
|
MOHAN LAL BANSAL Vs. STATE OF HARYANA AND ANR.
|
March 10, 1998 |
|
MOHAN LAL VARINDER KUMAR Vs. PIARA SINGH
|
July 15, 1998 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
July 2, 1998 |
|
MOHAN SINGH Vs. LAND ACQUISITION COLLECTOR, SYL, PATIALA
|
November 10, 1998 |
|
MOHAN SINGH Vs. HARJIT KAUR
|
March 19, 1998 |
|
MOHAR PAL Vs. STATE OF HARYANA
|
November 5, 1998 |
|
MOHD SHARIF Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
January 22, 1998 |
|
MOHD. ILYAS Vs. SHAHBUDIN
|
March 10, 1998 |
|
MOHINDER Vs. STATE OF HARYANA
|
December 2, 1998 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
October 29, 1998 |
|
MOHINDER RAM Vs. KARTAR KAUR
|
January 12, 1998 |
|
MOHINDER SINGH Vs. MANMOHAN NATH
|
January 6, 1998 |
|
MOHINDER SINGH Vs. CHANAN SINGH
|
August 6, 1998 |
|
MOHINDER SINGH Vs. PRAKASH KAUR
|
March 19, 1998 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
September 9, 1998 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
October 29, 1998 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 14, 1998 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 30, 1998 |
|
MOHINDER SINGH NANDA Vs. BANK OF MAHARASHTRA
|
March 25, 1998 |
|
MOHINDER SINGH RANDHAWA Vs. HARBHAJAN SINGH
|
February 6, 1998 |
|
MOHINDER VERMA Vs. CHANDIGARH ADMINISTRATION
|
August 24, 1998 |
|
MOHINDER VERMA Vs. CHANDIGARH ADMINISTRATION
|
August 5, 1998 |
|
MUKAND SINGH Vs. GURMAIL SINGH ALIAS GELA SINGH
|
January 13, 1998 |
|
MUKAND SINGH Vs. AJIT SINGH
|
April 3, 1998 |
|
MUKESH KHULLER Vs. STATE OF PUNJAB
|
July 14, 1998 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
August 18, 1998 |
|
MUKESH KUMAR ALIAS TONI Vs. STATE OF HARYANA
|
January 21, 1998 |
|
MUKESH SHARMA Vs. GURU JAMBHESHWAR UNIVERSITY & OTHERS
|
March 9, 1998 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
May 20, 1998 |
|
MUKHTIAR SINGH Vs. SANT KAUR
|
March 6, 1998 |
|
MUKHTIAR SINGH Vs. SURJIT KAUR
|
May 12, 1998 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
October 16, 1998 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
February 5, 1998 |
|
MULAKH RAJ Vs. SEWA SAMITI REGD
|
November 5, 1998 |
|
MUNAK CHEMICALS LIMITED Vs. COLLECTOR CENTRAL EXCISE
|
October 14, 1998 |
|
MUNAK ENGINEERS PVT LTD Vs. CCE CHANDIGARH
|
November 19, 1998 |
|
MUNICIPAL COMMITTEE Vs. LAL CHAND
|
February 6, 1998 |
|
MUNICIPAL COMMITTEE Vs. BHAGWAN DAS MITTAL
|
May 14, 1998 |
|
MUNICIPAL COMMITTEE Vs. INDIAN OIL CORPORATION
|
July 3, 1998 |
|
MUNICIPAL COMMITTEE GIDDERBAHA Vs. LABOUR COURT BHATINDA
|
May 22, 1998 |
|
MUNICIPAL CORPORATION Vs. PREET BUILDERS PVT LTD
|
February 10, 1998 |
|
MUNICIPAL CORPORATION Vs. USHA KUMARI
|
January 13, 1998 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. PRESIDING OFFICER LABOUR COURT, LUDHIANA
|
August 28, 1998 |
|
MUNICIPAL COUNCIL Vs. GURCHARN SINGH
|
January 28, 1998 |
|
MUNISH Vs. STATE OF HARYANA
|
November 18, 1998 |
|
MURLIDHAR SHARMA Vs. STATE OF PUNJAB
|
August 5, 1998 |
|
MURTI BARA MANDIR HANUMAN JI Vs. DURGIANA COMMITTEE REGISTERED
|
September 23, 1998 |
|
MURTI DEVI Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
MURTI DEVI SARPANCH Vs. DEPUTY COMMISSIONER
|
July 6, 1998 |
|
N K DHANRAJ Vs. UNION OF INDIA
|
September 30, 1998 |
|
N.S. TIWANA Vs. STATE OF HARYANA
|
November 18, 1998 |
|
NACHHATTAR KAUR Vs. STATE OF PUNJAB
|
January 21, 1998 |
|
NAGPAL STEEL LIMITED Vs. ARJUN DEV VERMA
|
March 19, 1998 |
|
NAHAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 16, 1998 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
July 14, 1998 |
|
NAMIT KUMAR Vs. U.T. CHANDIGARH
|
July 9, 1998 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
February 20, 1998 |
|
NAND KISHORE Vs. VED PARKASH
|
December 4, 1998 |
|
NARENDER SINGH KADIAN Vs. DHANPATI
|
July 13, 1998 |
|
NARESH GUPTA Vs. SH DALBIR SINGH
|
January 15, 1998 |
|
NARESH KUMAR Vs. LOK SEWAK CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED AND
|
February 3, 1998 |
|
NARESH KUMAR Vs. DIN DAYAL CHIRIPAL
|
February 24, 1998 |
|
NARESH KUMAR Vs. KAILASH DEVI
|
November 10, 1998 |
|
NARESH KUMAR Vs. <FONT COLOR="#CC0000">VERSUS</FONT><P>
STATE OF HARYANA, THROUGH SECRETARY TO GOVT. HARYANA, HOME DEPARTMENT
|
January 21, 1998 |
|
NARINDER KUMAR Vs. PUNJAB AND HARYANA HIGH COURT
|
November 17, 1998 |
|
NARINDER MOHAN SHARMA Vs. STATE OF PUNJAB
|
April 17, 1998 |
|
NARINDER NATH Vs. GOVERNMENT OF JAMMU AND KASHMIR
|
November 27, 1998 |
|
NARINDER SINGH Vs. MAYA DEVI
|
November 19, 1998 |
|
Narinder Singh Vs. State of Punjab
|
January 12, 1998 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
January 9, 1998 |
|
NASIB KAUR Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
January 23, 1998 |
|
NASIB SINGH Vs. STATE OF HARYANA
|
September 17, 1998 |
|
NATHI RAM Vs. STATE OF HARYANA
|
September 17, 1998 |
|
NATHU Vs. THE STATE OF HARYANA
|
November 20, 1998 |
|
NATIONAL FERTILIZERS EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF HARYANA
|
July 24, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. SURESH PAL
|
February 13, 1998 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAYA DEVI
|
August 27, 1998 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DASHRATH BHAI
|
November 19, 1998 |
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NAUMI RAM Vs. BHUPINDER SINGH
|
April 30, 1998 |
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NAURATI DEVI Vs. HANS RAJ
|
May 28, 1998 |
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Naveen Kumar Vs. State of Haryana
|
July 9, 1998 |
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NAVEEN KUMAR MEHTA Vs. STATE OF PUNJAB
|
November 2, 1998 |
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NAVINDER JEET Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
|
October 12, 1998 |
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NAVNEET KUMAR Vs. MOHAN LAL
|
November 3, 1998 |
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NAVROOP KAUR Vs. DHARAM PAL
|
December 16, 1998 |
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NEERAJ SAINI Vs. USHA GOEL
|
November 26, 1998 |
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NEERU GUPTA Vs. LARSON AND TOUBRO
|
March 6, 1998 |
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NEETA MEHTA Vs. STATE OF HARYANA
|
May 6, 1998 |
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NESTLE INDIA LIMITED Vs. STATE OF PUNJAB
|
May 18, 1998 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. SATNAM KAUR
|
March 5, 1998 |
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NIKHIL SYAL Vs. STATE OF PUNJAB
|
December 8, 1998 |
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NIKKA RAM Vs. STATE OF H P
|
June 30, 1998 |
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NIRANJAN SINGH Vs. UNION OF INDIA
|
May 5, 1998 |
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NIRANJAN SINGH Vs. SMADH BAWA PREM DASS
|
September 22, 1998 |
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NIRANJAN SINGH Vs. STATE OF PUNJAB
|
December 21, 1998 |
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NIRANJAN SINGH Vs. OM SUTA
|
December 17, 1998 |
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NIRMAL DAS Vs. UNION OF INDIA AND ANOTHER
|
February 17, 1998 |
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NIRMAL KAUR Vs. STATE OF PUNJAB
|
September 8, 1998 |
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NIRMAL KUMAR Vs. STATE OF PUNJAB
|
July 22, 1998 |
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NIRMAL KUMAR DHIMAN Vs. STATE OF PUNJAB
|
May 27, 1998 |
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NIRMAL SINGH Vs. HARYANA ROADWAYS
|
May 20, 1998 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
August 5, 1998 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 29, 1998 |
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NIRMAL SINGH Vs. STATE OF PUNJAB
|
November 17, 1998 |
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NISHAN SINGH Vs. STATE OF PUNJAB
|
September 16, 1998 |
|
NISHAN SINGH Vs. BHARAT INDUSTRY WORKS
|
February 18, 1998 |
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NUTRINE CONFECTIONERY COMPANY PVT. LTD Vs. STATE OF HARYANA
|
June 29, 1998 |
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OM KANT AGGARWAL Vs. PUNJAB NATIONAL BANK
|
September 10, 1998 |
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OM PACKAGES Vs. AGRO DUTCH FOODS LTD.
|
November 19, 1998 |
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OM PARKASH Vs. UNION OF INDIA
|
April 18, 1998 |
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OM PARKASH Vs. STATE OF HARYANA
|
November 6, 1998 |
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OM PARKASH Vs. STATE OF HARYANA
|
May 25, 1998 |
|
OM PARKASH Vs. THE PANIPAT CO
|
July 13, 1998 |
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OM PARKASH Vs. STATE OF HARYANA
|
July 21, 1998 |
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OM PARKASH Vs. PUNJAB STATE TUBEWELL CORPORATION LTD
|
April 29, 1998 |
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OM PARKASH Vs. STATE OF HARYANA
|
October 9, 1998 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
May 8, 1998 |
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OM PARKASH Vs. PUNEET KUMAR SHARMA ALIAS RAJA
|
March 24, 1998 |
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OM PARKASH Vs. HARYANA STATE
|
August 18, 1998 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
August 24, 1998 |
|
OM PRAKASH CHHABRA Vs. THE STATE OF HARYANA AND ORS.
|
May 18, 1998 |
|
OM SUTA Vs. SUKHDEV SINGH
|
February 9, 1998 |
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OM WATI Vs. BHARAT SINGH
|
November 3, 1998 |
|
ORIENTAL BANK OF COMMERCE Vs. CHANDU
|
May 12, 1998 |
|
ORIENTAL BANK OF COMMERCE Vs. HAR PAWAN KUMAR
|
January 23, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. SATVIR SINGH AND ANOTHER
|
December 11, 1998 |
|
ORIENTAL SCIENCE APPARATUS WORKSHOPS Vs. COMMISSIONER OF INCOME-TAX
|
December 2, 1998 |
|
OSWAL AGRO FURANE WORKERS UNION ETC Vs. STATE OF PUNJAB ETC
|
July 10, 1998 |
|
P K GUPTA MAJ GEN RETD Vs. UNION OF INDIA
|
August 26, 1998 |
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P K JAIN Vs. STATE OF HARYANA
|
July 16, 1998 |
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P.S.E.B. Vs. HARI KEWAL PRIVATE LTD
|
March 20, 1998 |
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PAHLAD RAI Vs. STATE OF HARYANA
|
November 13, 1998 |
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PAL NATH Vs. STATE OF HARYANA
|
August 25, 1998 |
|
PAL SINGH Vs. SARWAN SINGH
|
December 17, 1998 |
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PANCHKULA URBAN CO OP BANK LTD Vs. STATE OF HARYANA
|
February 19, 1998 |
|
PANKAJ Vs. STATE OF HARYANA
|
March 24, 1998 |
|
PANNA LAL Vs. STATE OF HARYANA
|
September 10, 1998 |
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PAR KAUR Vs. STATE OF PUNJAB
|
August 26, 1998 |
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PARAMJIT KAUR Vs. SAT KARTAR SINGH
|
March 12, 1998 |
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PARAMJIT KAUR Vs. TARLOCHAN SINGH
|
October 28, 1998 |
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PARAMJIT RAI Vs. STATE OF PUNJAB
|
June 30, 1998 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
September 17, 1998 |
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PARAMJIT SINGH Vs. TARLOCHAN SINGH
|
December 17, 1998 |
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PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 29, 1998 |
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PARAMJIT SINGH GANDHI Vs. STATE OF PUNJAB
|
February 2, 1998 |
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PARAMJIT SINGH RANU Vs. STATE OF PUNJAB
|
May 1, 1998 |
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PARAMJIT SINGH YADAV Vs. STATE OF HARYANA
|
November 20, 1998 |
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PARBHU DAYAL Vs. STATE OF HARYANA
|
September 23, 1998 |
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PARDEEP KUMAR Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
|
January 7, 1998 |
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PARGAT SINGH Vs. STATE OF PUNJAB
|
February 27, 1998 |
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PARITOSH JAIN Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
|
March 11, 1998 |
|
PARKASH Vs. BIMLA
|
May 26, 1998 |
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PARKASH AGGARWAL Vs. HARAYANA FINANCIAL CORPORATION CHANDIGARH
|
November 3, 1998 |
|
PARKASH CHAND Vs. SAT NARAIN MANDIR
|
September 9, 1998 |
|
PARKASH CHAND Vs. PUNJAB NATIONAL BANK
|
May 5, 1998 |
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PARKASH SINGH Vs. SHIV DAYAL SINGH
|
December 2, 1998 |
|
PARMESHWARI DEVI Vs. MOHINDER KUMAR
|
March 20, 1998 |
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PARTAP SINGH Vs. STATE OF HARYANA
|
March 30, 1998 |
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PARTAP SINGH Vs. GURDIAL KAUR
|
July 23, 1998 |
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PARTAP SINGH Vs. STATE OF HARYANA
|
August 28, 1998 |
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PARTAP SINGH Vs. STATE OF PUNJAB
|
November 11, 1998 |
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PARVEEN KUMAR Vs. SAINIK SCHOOL SOCIETY
|
September 22, 1998 |
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PARVEEN KUMAR Vs. STATE OF PUNJAB
|
December 11, 1998 |
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PARVEEN KUMARI NAND KISHORE Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1998 |
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PATIALA BUS HIGHWAYS PRIVATE LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHANDIGARH
|
June 30, 1998 |
|
PAVITTAR SINGH Vs. STATE OF PUNJAB
|
April 16, 1998 |
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PAWAN KUMAR Vs. FOOD CORPORATION OF INDIA
|
May 14, 1998 |
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PAWAN KUMAR Vs. CHANCHAL KUMARI
|
October 27, 1998 |
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PAWAN KUMAR Vs. STATE OF HARYANA
|
January 8, 1998 |
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PAWAN KUMAR Vs. STATE OF HARYANA
|
October 6, 1998 |
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PAWAN KUMAR Vs. STATE OF HARYANA
|
August 12, 1998 |
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PAWAN KUMAR GUPTA Vs. STATE OF HARYANA
|
November 27, 1998 |
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PEPSU ROAD TRANSPORT CORPORATION Vs. GOPAL KRISHAN
|
March 12, 1998 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. PARGAT SINGH
|
February 10, 1998 |
|
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. DR RAKESH KUMAR
|
October 28, 1998 |
|
PESTO-CHEM (INDIA) LTD. Vs. STATE OF PUNJAB
|
May 19, 1998 |
|
PHOOL NARAIN Vs. STATE OF HARYANA
|
January 28, 1998 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
February 6, 1998 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
March 25, 1998 |
|
PHOOL SINGH Vs. PIARA LAL
|
September 10, 1998 |
|
PHULLAN Vs. STATE OF HARYANA
|
February 9, 1998 |
|
PHUSAN DEVI Vs. STATE OF HARYANA
|
January 13, 1998 |
|
PIAR KAUR Vs. PRITHVI PAL SINGH
|
September 16, 1998 |
|
PIARA SINGH Vs. BAHADUR SINGH
|
January 7, 1998 |
|
PIARA SINGH Vs. SANTOKH SINGH
|
April 1, 1998 |
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PIARI BAI Vs. JAMNA BAI
|
April 21, 1998 |
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PIONEER TIMBER PRODUCTS Vs. CHANDIGARH ADMINISTRATION
|
September 23, 1998 |
|
PIRTHI PAL SINGH Vs. STATE OF PUNJAB
|
August 10, 1998 |
|
POLU RAM Vs. STATE OF HARYANA
|
April 14, 1998 |
|
POONAM CHANDA Vs. TAKKAR ELECTRONICS
|
December 17, 1998 |
|
PRABHU RAM Vs. STATE TRANSPORT COMMISSIONER
|
February 10, 1998 |
|
PRAGHA Vs. STATE OF HARYANA AND ORS.
|
June 29, 1998 |
|
PRALAD Vs. STATE OF HARYANA
|
October 7, 1998 |
|
PRATAP Vs. HOSHIAR SINGH
|
April 16, 1998 |
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PRATIBHA GUPTA Vs. STATE OF PUNJAB
|
February 9, 1998 |
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PREET KAWAL SINGH Vs. STATE OF PUNJAB
|
April 24, 1998 |
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PREETI BANSAL Vs. AKASH BANSAL
|
February 27, 1998 |
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PREM CHAND Vs. LOKU RAM
|
November 6, 1998 |
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PREM DUTT Vs. PUNJAB STATE
|
January 20, 1998 |
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PREM KAUR Vs. SADHU SINGH
|
January 20, 1998 |
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PREM LATA Vs. SH M L DHAWAN
|
August 20, 1998 |
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PREM LATA Vs. STATE OF HARYANA
|
March 4, 1998 |
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PREM SAGAR Vs. RAM LAL
|
August 27, 1998 |
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PREM SINGH Vs. HARBHAJAN SINGH
|
October 30, 1998 |
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PREM SINGH Vs. GOVERNMENT OF HARYANA
|
November 19, 1998 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
September 24, 1998 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
October 9, 1998 |
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PREM SINGH ETC Vs. MAHENDER SINGH
|
April 23, 1998 |
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PREMPLOYEES STATE INSURANCE CORPORATIONDENT, MUNICIPAL COUNCIL Vs. HARI CHAND
|
May 15, 1998 |
|
PREMWATI Vs. STATE OF HARYANA
|
October 27, 1998 |
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PREMWATI Vs. STATE OF HARYANA
|
January 23, 1998 |
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PREMWATI SHARMA Vs. STATE OF HARYANA
|
September 10, 1998 |
|
PRESIDENT MUNICIPAL COUNCIL Vs. HARI CHAND
|
May 15, 1998 |
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PRINCE RUBBER Vs. REMINGTON RAND OF INDIA LTD
|
March 31, 1998 |
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PRINCIPAL, MODEL SCHOOL Vs. REKHA DHANKAR
|
March 4, 1998 |
|
PRINCIPAL, P.N. TAGORE MODEL SCHOOL Vs. ADVISOR TO THE ADMINISTRATOR
|
July 21, 1998 |
|
PRITAM CHAND Vs. STATE OF HARYANA
|
April 18, 1998 |
|
PRITAM DEV SOOD Vs. PURI BROTHERS
|
July 30, 1998 |
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PRITAM KUMAR Vs. STATE OF PUNJAB
|
May 17, 1998 |
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PRITAM KUMAR Vs. STATE OF PUNJAB
|
May 14, 1998 |
|
PRITAM SINGH Vs. BACHAN SINGH
|
May 1, 1998 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 28, 1998 |
|
PRITHVI RAJ Vs. STATE OF PUNJAB
|
April 15, 1998 |
|
PRITPAL KAUR Vs. JAGRUP SINGH
|
July 22, 1998 |
|
PRITPAL SINGH Vs. UNION OF INDIA
|
November 17, 1998 |
|
PRITPAUL SINGH Vs. ESTATE OFFICER CHANDIGARH ADMINISTRATION
|
November 11, 1998 |
|
PT SANT LAL Vs. SONI BAI
|
August 3, 1998 |
|
PUNEET KALIA Vs. STATE OF PUNJAB
|
November 20, 1998 |
|
PUNJAB ANAND LAMP INDUSTRIES LIMITED Vs. ASAHI VIDEO PVT. LTD
|
September 15, 1998 |
|
PUNJAB BEWERAGES PVT LTD Vs. PUNAM GURUNG
|
March 12, 1998 |
|
PUNJAB BREWERIES LIMITED Vs. STATE OF PUNJAB
|
March 18, 1998 |
|
PUNJAB CIVIL AND CONSUMER WELFARE FRONT REGD BANUR Vs. UNION TERRITORY OF CHANDIGARH
|
February 3, 1998 |
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PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. SUDESH KUMAR
|
July 14, 1998 |
|
PUNJAB NATIONAL BANK Vs. VEDSON ENGINEERS PVT LTD
|
February 26, 1998 |
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PUNJAB NATIONAL BANK Vs. AMRIT CELLULOSE LTD
|
February 6, 1998 |
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PUNJAB NATIONAL BANK Vs. DARSHAN SINGH
|
February 6, 1998 |
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PUNJAB NATIONAL BANK Vs. KAKA RAM BABU RAM AGGARWAL
|
December 17, 1998 |
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PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
|
February 24, 1998 |
|
PUNJAB NATIONAL BANK Vs. RAMA FIBERS LTD.
|
January 21, 1998 |
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PUNJAB PANCHAYATI RAJ KHED PARISHAD Vs. JASMOHAN SINGH
|
December 3, 1998 |
|
PUNJAB PESTICIDES Vs. STATE OF PUNJAB
|
August 19, 1998 |
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PUNJAB PROJECTS AND CONSTRUCTION PRIVATE LIMITED Vs. KULDEEP KAUR
|
June 30, 1998 |
|
PUNJAB SINGH Vs. HAKAM SINGH
|
April 24, 1998 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. UNION OF INDIA
|
January 16, 1998 |
|
PUNJAB STATE Vs. HARNEK SINGH
|
September 25, 1998 |
|
PUNJAB STATE Vs. TARLOK SINGH
|
February 4, 1998 |
|
PUNJAB STATE Vs. BALDEV KUMAR JOLLY
|
August 6, 1998 |
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PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. LAKHMIR SINGH CHADHA AND CO
|
May 14, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. VINOD KUMAR
|
March 11, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MEGHA ALLOYS LIMITED
|
March 11, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. JEEWAN KUMAR
|
May 28, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PARKASH KAUR ALIAS PARKASHO
|
September 29, 1998 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. OSWAL ALLOYS LTD
|
June 29, 1998 |
|
PUNJAB STATE ETC Vs. ONKAR NATH
|
July 30, 1998 |
|
PUNJAB STATE THROUGH THE SECRETARY TRANSPORT DEPARTMENT Vs. JOGINDER SINGH
|
March 9, 1998 |
|
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT OF VILLAGE MANGAL KALAN
|
July 6, 1998 |
|
PUNJABI UNIVERSITY Vs. MANI SINGH
|
August 13, 1998 |
|
PURAN CHAND HALWAI Vs. KRISHAN KUMAR
|
September 2, 1998 |
|
PURAN LAL Vs. STATE OF HARYANA
|
September 15, 1998 |
|
PURAN SINGH Vs. SECRETARY TO GOVT OF INDIA
|
December 10, 1998 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
October 27, 1998 |
|
PURAN SINGH Vs. KULDIP SINGH
|
January 7, 1998 |
|
PUSHPA RANI Vs. UNION OF INDIA
|
May 7, 1998 |
|
PUSHPA WATI MONGA Vs. GOPAL MOHAN MONGA
|
May 20, 1998 |
|
R B SEWAK RAM MATERNITY HOSPITAL JALANDHAR CITY Vs. PRESIDING OFFICER LABOUR COURT JALANDHAR
|
July 21, 1998 |
|
R D ALLOYS Vs. RAM NARAIN GARG
|
July 30, 1998 |
|
R K BROS Vs. CCE CHANDIGARH
|
October 16, 1998 |
|
R S SAINI Vs. STATE OF PUNJAB
|
August 4, 1998 |
|
R.C. GUPTA Vs. STATE OF PUNJAB
|
November 5, 1998 |
|
R.S. MALIK Vs. STATE OF HARYANA
|
July 24, 1998 |
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RABINDER SINGH SOHAIL Vs. HIRA SINGH GABARIA
|
May 28, 1998 |
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RADHEY LAL GUPTA Vs. STATE OF HARYANA
|
August 19, 1998 |
|
RAGH MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 12, 1998 |
|
RAGHBIR SINGH Vs. PUNJAB STATE
|
January 16, 1998 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
November 5, 1998 |
|
RAGHBIR SINGH Vs. RESHAM SINGH
|
May 28, 1998 |
|
RAGHBIR SINGH Vs. TILAK RAJ
|
July 3, 1998 |
|
RAGHBIR SINGH Vs. MALKIAT KAUR
|
February 23, 1998 |
|
RAGHBIR SINGH @ SHANKU Vs. STATE OF PUNJAB
|
October 15, 1998 |
|
RAGHUBANSH Vs. STATE OF HARYANA
|
February 3, 1998 |
|
RAI SINGH Vs. STATE OF HARYANA
|
November 19, 1998 |
|
RAJ CHOPRA Vs. STATE OF PUNJAB
|
February 2, 1998 |
|
RAJ DEVINDER KAUR Vs. STATE OF PUNJAB
|
February 26, 1998 |
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RAJ KAUR Vs. STATE OF HARYANA
|
March 24, 1998 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
March 27, 1998 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
June 30, 1998 |
|
RAJ KUMAR Vs. STATE UNION TERRITORY
|
May 26, 1998 |
|
RAJ KUMAR Vs. KAPOOR NEELAM SMT AND ANOTHER
|
December 17, 1998 |
|
RAJ KUMAR Vs. H L F ENTERPRISES
|
March 20, 1998 |
|
RAJ KUMAR Vs. NARAIN DASS
|
June 29, 1998 |
|
RAJ KUMAR Vs. SWARAN SINGH
|
May 27, 1998 |
|
RAJ KUMAR ALIAS BILLA Vs. STATE OF HARYANA
|
October 9, 1998 |
|
RAJ KUMAR ALIAS RAJU Vs. STATE OF PUNJAB
|
October 16, 1998 |
|
RAJ KUMAR AND BROTHER Vs. ORGANIC CHEM OILS LTD
|
January 21, 1998 |
|
RAJ KUMAR BAGHEL SINGH Vs. DEVINDER KAUR
|
September 23, 1998 |
|
RAJ KUMARI ALIAS RAJ RANI Vs. SURJIT SINGH ALIAS BILU
|
February 26, 1998 |
|
RAJ MAL Vs. RATTAN SINGH
|
May 1, 1998 |
|
RAJ PAL CHHABRA Vs. STATE OF HARYANA
|
August 5, 1998 |
|
RAJ PAL SINGH Vs. STATE OF PUNJAB
|
October 30, 1998 |
|
RAJ RANI Vs. JAMUNA DEVI
|
November 19, 1998 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
May 18, 1998 |
|
RAJA RAM Vs. STATE OF PUNJAB
|
September 25, 1998 |
|
RAJA RAM CORN PRODUCTS PB LTD Vs. CCE AND C CHANDIGARH
|
November 25, 1998 |
|
RAJARAM CORN PRODUCTS PUNJAB LTD Vs. F LAL KANSAL
|
February 20, 1998 |
|
RAJBIR Vs. STATE OF HARYANA
|
February 3, 1998 |
|
RAJBIR KAUR Vs. JOGINDER ASSOCIATES ARCHITECT DESIGNER AND DECORATOR
|
December 15, 1998 |
|
RAJBIR SEHRAWAT Vs. STATE OF HARYANA
|
November 17, 1998 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
January 20, 1998 |
|
RAJBIR SINGH AND ANR. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PNACHKULA
|
April 3, 1998 |
|
RAJEEV Vs. STATE OF HARYANA
|
January 12, 1998 |
|
RAJENDER KUMAR Vs. STATE OF HARYANA
|
January 12, 1998 |
|
RAJESH Vs. ANURADHA
|
February 6, 1998 |
|
RAJESH Vs. STATE OF HARYANA
|
October 14, 1998 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
September 7, 1998 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
October 28, 1998 |
|
RAJESH KUMAR Vs. INSTITUTE OF ENGINEERS INDIA
|
May 26, 1998 |
|
RAJESH KUMAR Vs. GHOLU RAM
|
June 30, 1998 |
|
RAJESH KUMAR Vs. PUNJAB AND HARYANA HIGH COURT
|
December 2, 1998 |
|
RAJINDER Vs. STATE OF HARYANA
|
July 14, 1998 |
|
RAJINDER KUMAR Vs. JAI SINGH
|
March 23, 1998 |
|
RAJINDER KUMAR Vs. SANATAN DHARAM MAHABIR DAL
|
October 9, 1998 |
|
RAJINDER KUMAR Vs. UNION TERRITORY OF CHANDIGARH
|
January 16, 1998 |
|
RAJINDER KUMAR MITTAL Vs. STATE OF PUNJAB
|
November 19, 1998 |
|
RAJINDER MOHAN Vs. MANOHAR LAL
|
December 18, 1998 |
|
RAJINDER PAL SHARMA Vs. JASWANT SINGH
|
November 27, 1998 |
|
RAJINDER PAL SINGH Vs. KULWINDER SINGH AND ORS.
|
September 2, 1998 |
|
RAJINDER PARDEEP Vs. STATE OF HARYANA
|
March 19, 1998 |
|
RAJINDER PARKASH Vs. MUNICIPAL COMMITTEE
|
January 8, 1998 |
|
Rajinder Singh Vs. State of Haryana
|
September 8, 1998 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
July 20, 1998 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
September 21, 1998 |
|
RAJINDER SINGH Vs. MANJIT SINGH
|
August 24, 1998 |
|
RAJINDER SINGH Vs. N.C. WADHWA, IAS
|
March 6, 1998 |
|
RAJINDER SINGH Vs. PUNJAB NATIONAL BANK
|
May 12, 1998 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 10, 1998 |
|
RAJINDER SINGH C/O AMRITSAR TRANSPORT WORKERS EMPLOYEES UNION REGD Vs. STATE OF PUNJAB
|
November 3, 1998 |
|
RAJINDER SINGH LITT Vs. RAMESH KUMAR
|
January 27, 1998 |
|
RAJINDER SINGH MATHURIA Vs. STATE OF HARYANA
|
June 30, 1998 |
|
RAJINDER TANDON Vs. THOMAS NASAR MASIH
|
November 26, 1998 |
|
RAJIV DESHWAL Vs. STATE OF HARYANA
|
November 3, 1998 |
|
RAJIV KUMAR ALIAS KALA Vs. STATE OF PUNJAB
|
November 20, 1998 |
|
RAJO Vs. STATE OF HARYANA
|
August 7, 1998 |
|
RAJU Vs. STATE OF PUNAB
|
October 28, 1998 |
|
RAJU ALIAS BHOLA Vs. STATE OF HARYANA
|
July 13, 1998 |
|
RAJVINDER SINGH Vs. UNION OF INDIA
|
November 23, 1998 |
|
RAJWINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 12, 1998 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
January 27, 1998 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
August 13, 1998 |
|
RAKESH KUMAR GOYAL Vs. RAJ RANI SAVEENA
|
March 5, 1998 |
|
RALSON INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION CHANDIGARH
|
May 13, 1998 |
|
RAM BALLABH Vs. NAGAR PALIKA NARNAUL
|
September 1, 1998 |
|
RAM BHAJ Vs. AMRIK SINGH
|
July 3, 1998 |
|
RAM BILASH Vs. HANUMAN
|
September 15, 1998 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
May 22, 1998 |
|
RAM CHANDER @ TIT Vs. STATE OF HARYANA
|
February 5, 1998 |
|
RAM CHANDER AND SONS Vs. UNION TERRITORY
|
July 17, 1998 |
|
RAM CHANDER MORYA Vs. THE STATE OF HARYANA AND ORS.
|
August 5, 1998 |
|
RAM CHARAN Vs. BATAKU RAM
|
September 3, 1998 |
|
RAM DASS Vs. RAM LUBHAYA
|
March 19, 1998 |
|
RAM DEV Vs. STATE OF HARYANA
|
September 28, 1998 |
|
RAM DEVI Vs. DIRECTOR, SECONDARY EDUCATION HARYANA, CHANDIGARH AND ANOTHER
|
March 31, 1998 |
|
RAM KAUR Vs. PREM SINGH
|
January 9, 1998 |
|
RAM KAUR Vs. STATE OF PUNJAB
|
April 15, 1998 |
|
RAM KISHAN Vs. SAT PAL
|
April 29, 1998 |
|
RAM KISHAN MEHRA Vs. STATE OF HARYANA
|
March 20, 1998 |
|
RAM KUMAR Vs. BATALA CO-OPERATIVE SUGAR MILLS LIMITED
|
May 20, 1998 |
|
RAM KUMAR Vs. ANIL KUMAR
|
December 4, 1998 |
|
RAM KUMAR Vs. STATE OF PUNJAB
|
January 19, 1998 |
|
RAM KUMAR Vs. STATE OF PUNJAB
|
January 14, 1998 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
May 6, 1998 |
|
RAM KUMAR SEHRAWAT Vs. VIJAY KUMAR JAIN
|
April 29, 1998 |
|
RAM LAL ETC Vs. UDMI RAM ETC
|
February 20, 1998 |
|
RAM LAL SINGH Vs. CHAMEL KAUR
|
October 9, 1998 |
|
RAM MURTI Vs. SARLA DEVI
|
April 27, 1998 |
|
RAM NATH Vs. LAL SINGH
|
March 10, 1998 |
|
RAM NATH Vs. STATE OF HARYANA
|
March 19, 1998 |
|
RAM NIWAS Vs. SANTOSH RANI
|
January 21, 1998 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
September 29, 1998 |
|
RAM NIWAS Vs. STATE OF HARYANA AND ANOTHER
|
January 13, 1998 |
|
RAM NIWAS BANSAL Vs. STATE BANK OF PATIALA AND ANOTHER
|
May 22, 1998 |
|
RAM PAL Vs. SAVITA VERMA
|
December 17, 1998 |
|
RAM PAL Vs. HARYANA STATE ELECTRICITY BOARD
|
March 27, 1998 |
|
RAM PAL Vs. STATE OF HARYANA
|
August 19, 1998 |
|
RAM PARSHAD Vs. ADMINISTRATOR, NEW MANDI TOWNSHIP
|
March 9, 1998 |
|
RAM PARTAP Vs. STATE OF HARYANA
|
September 10, 1998 |
|
RAM PAT Vs. STATE OF HARYANA
|
April 24, 1998 |
|
RAM PAT Vs. MAHA SINGH
|
March 5, 1998 |
|
RAM PHAL Vs. STATE OF HARYANA
|
September 16, 1998 |
|
RAM PHAL Vs. STATE OF HARYANA
|
October 8, 1998 |
|
RAM RATTAN Vs. FOOD CORPORATION OF INDIA
|
June 29, 1998 |
|
RAM SAROOP Vs. ASLA DEVI
|
February 3, 1998 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
January 29, 1998 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
January 8, 1998 |
|
RAM SINGH Vs. RATTAN CHAND
|
August 25, 1998 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 3, 1998 |
|
RAM SINGH Vs. INDIAN OIL CORPORATION
|
September 22, 1998 |
|
RAM SINGH Vs. CHANDERMA WATTI
|
March 17, 1998 |
|
RAM SINGH Vs. KISHORI LAL
|
November 30, 1998 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
January 16, 1998 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
October 8, 1998 |
|
RAM SINGH @ RAM CHARAN SINGH Vs. STATE OF PUNJAB
|
August 4, 1998 |
|
RAM SINGH ALIAS RAMI Vs. STATE OF PUNJAB
|
October 14, 1998 |
|
RAMA NAND Vs. MANDIR SHRI BIHARIJI
|
February 18, 1998 |
|
RAMA SAINI Vs. GURBAX RAI
|
April 24, 1998 |
|
RAMAN GANDHI Vs. THE PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
January 22, 1998 |
|
RAMANDIP KAUR MINOR Vs. SARWAN SINGH
|
May 13, 1998 |
|
RAMDHARI GRAM SACHIV C/O SUB DIVISIONAL AGRICULTURE OFFICER Vs. STATE OF HARYANA
|
November 2, 1998 |
|
RAMESH Vs. PAWAN KUMAR
|
February 6, 1998 |
|
RAMESH BHARDWAJ Vs. RAM SARAN DASS
|
March 30, 1998 |
|
RAMESH CHAND Vs. MAHESH KUMAR
|
July 3, 1998 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
May 26, 1998 |
|
RAMESH CHAND VERMA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
October 30, 1998 |
|
RAMESH CHANDER DIMRI Vs. R.S. VERMA
|
February 27, 1998 |
|
RAMESH CHAWLA Vs. RANJIT SINGH
|
April 28, 1998 |
|
RAMESH GANDHI Vs. STATE OF HARYANA
|
November 26, 1998 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
September 7, 1998 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
October 14, 1998 |
|
RAMESH KUMAR Vs. SURAJ BHAN
|
May 22, 1998 |
|
RAMESH KUMAR Vs. CHANDER MOHAN
|
January 29, 1998 |
|
RAMESH KUMAR CHAWLA Vs. STATE OF PUNJAB
|
November 13, 1998 |
|
RAMESHWAR DAYAL Vs. COL. RAM SINGH
|
May 21, 1998 |
|
RAMINDER KAUR Vs. KHARAITI LAL
|
July 2, 1998 |
|
RAMINDER KUMAR Vs. SUPERINTENDING CANAL OFFICER
|
February 26, 1998 |
|
RAMJI DASS NIRMOHI Vs. GURBUX SINGH
|
May 8, 1998 |
|
RAN SINGH MALIK Vs. STATE OF HARYANA
|
May 19, 1998 |
|
RANBIR SINGH Vs. FINANCIAL COMMISSIONER & SECRETARY TO GOVERNMENT, HARYANA
|
February 20, 1998 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
February 3, 1998 |
|
RANBIR SINGH EX CONST Vs. STATE OF HARYANA
|
December 24, 1998 |
|
RANDHIR Vs. STATE OF HARYANA
|
December 17, 1998 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
September 2, 1998 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
March 23, 1998 |
|
RANJAN Vs. KISHORI LAL
|
November 19, 1998 |
|
RANJIT KASHYAP Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 30, 1998 |
|
Ranjit Singh Vs. State of Punjab
|
July 30, 1998 |
|
RANJIT SINGH Vs. AJMER SINGH
|
August 11, 1998 |
|
RANJIT SINGH Vs. GURNAM SINGH
|
September 22, 1998 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
January 22, 1998 |
|
RANJIT SINGH Vs. RAGHBIR SINGH
|
March 6, 1998 |
|
RANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 7, 1998 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
May 25, 1998 |
|
RANJIT SINGH BRAR Vs. UNION TERRITORY CHANDIGARH
|
March 11, 1998 |
|
RANJIV SINGH SAINI Vs. ARJAN SINGH
|
December 11, 1998 |
|
RATTAN CHAND Vs. SHANTI DEVI
|
July 16, 1998 |
|
RATTAN CLOTH HOUSE Vs. ANOOP UDAI WORKS
|
January 8, 1998 |
|
RATTAN LAL Vs. BHARPAL
|
July 20, 1998 |
|
RATTAN LAL Vs. SHRIMATI TABBO
|
May 18, 1998 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
January 27, 1998 |
|
RATTI RAM Vs. STATE OF HARYANA
|
September 30, 1998 |
|
RAVI INTERNATIONAL EXPORTS Vs. BANK OF INDIA
|
November 10, 1998 |
|
RAVI KANT Vs. STATE OF HARYANA
|
July 8, 1998 |
|
RAVI KUMAR Vs. STATE OF HARYANA
|
October 15, 1998 |
|
RAVI PARKASH Vs. DEWAN CHAND
|
December 15, 1998 |
|
RAVINDER KAUR Vs. KULDIP SINGH
|
September 23, 1998 |
|
RAVINDER KAUR Vs. KULDIP SINGH
|
October 23, 1998 |
|
RAVINDER KAUR ALIAS PAMMI Vs. MAKHAN SINGH
|
November 19, 1998 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
December 1, 1998 |
|
RAVINDER KUMAR Vs. MOHINDER PAL
|
November 23, 1998 |
|
RAVINDER KUMAR MAHAJAN Vs. SOHAN LAL
|
April 3, 1998 |
|
RAVINDER SINGH Vs. DAYANAND MEDICAL COLLEGE AND HOSPITAL
|
February 19, 1998 |
|
RAVINDER SINGH Vs. KIRPAL SINGH
|
September 9, 1998 |
|
RAVINDER SINGH ALIAS BILLA Vs. STATE, CHANDIGARH ADMINISTRATION
|
October 27, 1998 |
|
RAWAL SINGH Vs. STATE OF PUNJAB
|
September 21, 1998 |
|
RAWAT RAM Vs. HAVITA SHREE
|
July 9, 1998 |
|
REETA RANI Vs. STATE OF PUNJAB
|
October 13, 1998 |
|
REGIONAL ENGINEERING COLLEGE, KURUKSHETRA Vs. JAGAR SINGH
|
February 13, 1998 |
|
REKHA RANI Vs. STATE OF PUNJAB
|
November 11, 1998 |
|
RENU SAIGAL Vs. STATE OF HARYANA
|
July 7, 1998 |
|
RENY KAMBOJ Vs. MAHARISHI DAYANAND UNIVERSITY
|
March 4, 1998 |
|
RESHAM SINGH Vs. MILKHA SINGH
|
March 24, 1998 |
|
REYNAUD DECOR PLACE Vs. KITPLY INDUSTRIES LIMITED
|
January 20, 1998 |
|
RIKHI RAM Vs. DHOOM SINGH
|
November 5, 1998 |
|
RISHABH AGRO INDUSTRIES LTD Vs. PNB CAPITAL SERVICES LTD
|
April 18, 1998 |
|
RITU KARWA Vs. PANJAB UNIVERSITY
|
September 24, 1998 |
|
ROADMASTER FOODS LTD Vs. COLLECTOR OF CENTRAL EXCISE COLLECTORATE
|
September 2, 1998 |
|
ROMESH GUPTA Vs. STATE OF PUNJAB
|
February 27, 1998 |
|
ROOP CHAND Vs. CHIEF ADMINISTRATION, HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA
|
April 29, 1998 |
|
ROOP KAUR Vs. STATE OF PUNJAB
|
February 6, 1998 |
|
ROOPA Vs. PURAN
|
May 27, 1998 |
|
ROPAR CENTRAL COOPERATIVE BANK LIMITED Vs. PUNJAB KHADI MANDAL
|
May 19, 1998 |
|
ROSHAN ALIAS ROSHAN LAL Vs. SECRETARY GOVT OF HARYANA DEVELOPMENT AND PANCHAYAT DEPTT CHANDIGARH
|
August 5, 1998 |
|
ROSHAN LAL Vs. UNION OF INDIA
|
April 2, 1998 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
November 10, 1998 |
|
ROSHAN LALL Vs. UNION TERRITORY OF CHANDIGARH
|
July 23, 1998 |
|
ROSHNI DEVI Vs. STATE OF HARYANA
|
August 31, 1998 |
|
RUGHA Vs. BAWA
|
January 21, 1998 |
|
RUP LAL Vs. STATE OF PUNJAB
|
January 29, 1998 |
|
RUPINDER SINGH Vs. CHARANBIR KAUR
|
May 28, 1998 |
|
S C LEEKHA Vs. MOHINDERJIT SINGH AIR COMMANDORE
|
June 30, 1998 |
|
S C PARIDA Vs. STATE OF HARYANA
|
May 1, 1998 |
|
S GURDIAL SINGH Vs. S BHARPUR SINGH
|
October 19, 1998 |
|
S L BATISH Vs. PUNJAB FINANCIAL CORPORATION
|
March 26, 1998 |
|
S MEWA SINGH GILL Vs. UNION OF INDIA
|
July 30, 1998 |
|
S P KAUSHIK Vs. STATE BANK OF PATIALA
|
December 24, 1998 |
|
S. KEHAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 1, 1998 |
|
S.K. BHANDARI Vs. CHANDIGARH ADMINISTRATION
|
November 13, 1998 |
|
S.P.S. RATHORE Vs. STATE OF HARYANA AND OTHERS
|
October 9, 1998 |
|
SADHA SINGH Vs. STATE OF PUNJAB
|
September 20, 1998 |
|
SADHA SINGH Vs. UNION OF INDIA
|
September 22, 1998 |
|
SADHU RAM Vs. ROHTAK IMPROVEMENT TRUST
|
March 19, 1998 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
August 11, 1998 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
February 4, 1998 |
|
SADHU SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
February 3, 1998 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
September 30, 1998 |
|
SADIQ MOHAMMAD Vs. STATE OF PUNJAB
|
September 2, 1998 |
|
SADRU Vs. STATE OF HARYANA
|
November 5, 1998 |
|
SAHAB SINGH ALIAS SABU Vs. STATE OF PUNJAB
|
November 12, 1998 |
|
SAHIB RAM Vs. STATE OF HARYANA
|
November 13, 1998 |
|
SAHIL FINANCE PATHANKOT Vs. SOHAN LAL
|
April 3, 1998 |
|
SAINT KABIR EDUCATION TRUST Vs. PRITAM CHAHAL
|
January 27, 1998 |
|
SALIM AHMED Vs. SURJIT KUMAR SAHAI
|
May 5, 1998 |
|
SAMIR AGGARWAL Vs. SANJHI BHUMI COMMITTEE OF VILLAGE HAVELI KALAN
|
January 28, 1998 |
|
SAMIR ANAND Vs. STATE OF PUNJAB
|
November 3, 1998 |
|
SAMPURAN SINGH Vs. STATE OF HARYANA
|
August 18, 1998 |
|
SANATAN DHARAM COLLEGE FOR WOMEN Vs. KIRPAL SINGH
|
February 12, 1998 |
|
SANDEEP Vs. CHILD WELFARE COUNCIL
|
July 30, 1998 |
|
SANDEEP Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
March 6, 1998 |
|
SANDEEP SINGH Vs. STATE OF PUNJAB
|
July 6, 1998 |
|
SANDESH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 22, 1998 |
|
SANGAT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
November 6, 1998 |
|
SANJAY Vs. STATE OF HARYANA
|
January 14, 1998 |
|
SANJAY Vs. MAHARASHI DAYANAND UNIVERSITY
|
August 24, 1998 |
|
SANJAY CHOPRA Vs. ADDITIONAL DISTRICT JUDGE
|
July 7, 1998 |
|
SANJAY KUMAR ALIAS SANJEEV Vs. STATE OF HARYANA
|
March 5, 1998 |
|
SANJAY SOOD Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH
|
December 25, 1998 |
|
SANJAY SOOD AND ANR. Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH CHANDIGARH
|
July 16, 1998 |
|
SANJEEV BABBAR Vs. DEV PAPERS PVT LTD
|
February 12, 1998 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
August 25, 1998 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
April 1, 1998 |
|
SANJEEV KUMAR Vs. ANJU
|
September 28, 1998 |
|
SANJEEV KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 2, 1998 |
|
SANJEEV SINGH Vs. BRIJ MOHAN ANEJA
|
July 9, 1998 |
|
SANJHI RAM Vs. MOHINDRO
|
January 6, 1998 |
|
SANJIV KUMAR Vs. FINANCIAL COMMISSIONER
|
May 8, 1998 |
|
SANJOYTA SEHGAL Vs. STATE OF HARYANA
|
January 7, 1998 |
|
SANSAR SINGH Vs. STATE OF U T CHANDIGARH
|
July 7, 1998 |
|
SANT LAL Vs. ORIENTAL BANK OF COMMERCE
|
January 20, 1998 |
|
SANT SINGH Vs. UNION TERRITORY
|
September 9, 1998 |
|
SANT SINGH Vs. UNION TERRITORY CHANDIGARH
|
December 9, 1998 |
|
SANTOSH SHARMA Vs. STATE OF HARYANA
|
January 27, 1998 |
|
SANWAT RAM Vs. GRAM PANCHAYAT
|
February 6, 1998 |
|
SARABJIT SINGH Vs. MANTAR SINGH
|
July 21, 1998 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB
|
December 11, 1998 |
|
SARDAR SINGH Vs. STATE OF PUNJAB
|
January 23, 1998 |
|
SARDOOL SINGH Vs. STATE OF HARYANA
|
July 30, 1998 |
|
SARDUL SINGH Vs. JASWINDER SINGH
|
May 14, 1998 |
|
SARDUL SINGH Vs. STATE OF PUNJAB
|
November 9, 1998 |
|
SARITA RANA Vs. KURUKSHETRA UNIVERSITY
|
September 30, 1998 |
|
SARJU DAS Vs. U.T. CHANDIGARH
|
April 21, 1998 |
|
SARLA DEVI Vs. SATYA WATI
|
May 5, 1998 |
|
SAROJ GUPTA Vs. NAND LAL
|
February 23, 1998 |
|
SAROJ KUMARI TEACHER GOVT GIRLS SR SEC SCHOOL FEROZEPUR Vs. STATE OF PUNJAB
|
May 4, 1998 |
|
SARUP LAL Vs. STATE OF HARYANA
|
September 17, 1998 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
July 23, 1998 |
|
SARUP SINGH ALIAS RAM SARUP Vs. AMRIK SINGH
|
February 18, 1998 |
|
SARUPA Vs. PANCHAYATI AKHARA
|
April 29, 1998 |
|
SARVJEET KAUR Vs. RANG LAL
|
August 11, 1998 |
|
SARWAN Vs. BABU
|
February 4, 1998 |
|
SARWAN RAM Vs. STATE OF PUNJAB
|
August 21, 1998 |
|
SAT GUR SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
November 19, 1998 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
August 27, 1998 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
December 9, 1998 |
|
SAT PAL Vs. STATE OF HARYANA
|
November 27, 1998 |
|
SAT PAL Vs. STATE OF HARYANA
|
December 11, 1998 |
|
SAT PAL Vs. HARYANA STATE ELECTRICITY BOARD
|
March 27, 1998 |
|
SAT PAL Vs. STATE OF HARYANA
|
March 19, 1998 |
|
SAT PAL Vs. SUBE SINGH
|
July 21, 1998 |
|
SAT PAL Vs. STATE OF HARYANA
|
August 5, 1998 |
|
SAT PAL AND ORS. Vs. SHAM LAL S/O OF RAM CHANDER AND ORS.
|
November 20, 1998 |
|
SAT PAL SINGH Vs. HARJIT SINGH
|
March 30, 1998 |
|
SATBIR SINGH Vs. KIDAR SINGH
|
March 9, 1998 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
November 2, 1998 |
|
SATINDER PAL SINGH Vs. RAJINDER SINGH
|
March 26, 1998 |
|
SATISH BHARDWAJ Vs. DHANI RAM
|
February 9, 1998 |
|
SATISH CHAND Vs. STATE OF HARYANA
|
January 27, 1998 |
|
SATISH KUMAR Vs. KIRPAL SINGH
|
November 26, 1998 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
July 28, 1998 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
March 9, 1998 |
|
SATISH KUMAR AHUJA Vs. STATE OF HARYANA
|
September 24, 1998 |
|
SATISH KUMAR AND CO Vs. KRISHAN GOPAL ETC
|
August 21, 1998 |
|
SATISH RATHEE Vs. STATE OF HARYANA
|
November 20, 1998 |
|
SATNAM KAUR ALIAS SATYA Vs. STATE OF PUNJAB
|
October 7, 1998 |
|
SATNAM SINGH Vs. ROOP LAL
|
October 12, 1998 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
August 7, 1998 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
November 2, 1998 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
February 2, 1998 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
March 25, 1998 |
|
SATNAM SINGH Vs. INDERJIT SINGH
|
May 7, 1998 |
|
Satpal Vs. State of Haryana
|
September 18, 1998 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
November 2, 1998 |
|
SATPAL SINGH BHUPINDER SINGH Vs. PUNJAB AND SIND BANK
|
March 23, 1998 |
|
SATVIR SINGH Vs. STATE OF HARYANA
|
November 27, 1998 |
|
SATVIR SINGH Vs. STATE OF PUNJAB
|
October 27, 1998 |
|
SATWANT KAUR Vs. GURMAIL SINGH
|
October 9, 1998 |
|
SATYA BAGGA Vs. SUBHASH SINGH
|
December 9, 1998 |
|
SATYA DEVI Vs. KANTA RANI
|
December 22, 1998 |
|
SATYADEV SHARMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY
|
September 17, 1998 |
|
SAVITRI DEVI Vs. KURUKSHETRA UNIVERSITY
|
July 16, 1998 |
|
SAWARAN SINGH Vs. PAWAN KUMAR
|
December 11, 1998 |
|
SAWARAN SINGH Vs. UNION OF INDIA
|
December 18, 1998 |
|
SEEMA RANI Vs. MAHARSHI DAYANAND UNIVERSITY
|
April 1, 1998 |
|
SEHDEV Vs. SANTOKH SINGH
|
March 31, 1998 |
|
SEWA SINGH ETC Vs. KIRPAL SINGH
|
July 8, 1998 |
|
SEWAK SINGH Vs. STATE OF PUNJAB
|
August 17, 1998 |
|
SH AMRIK SINGH Vs. PRAHLAD SINGH
|
January 12, 1998 |
|
SH KARTAR SINGH Vs. STATE OF HARYANA
|
December 21, 1998 |
|
SH PITAMBAR LAL GOYAL ADDITIONAL DISTRICT AND SESSIONS JUDGE FARIDABAD HRY Vs. STATE OF HARYANA
|
March 10, 1998 |
|
SH RANBIR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA REVENUE
|
February 20, 1998 |
|
SHADI LAL Vs. STATE OF HARYANA
|
September 17, 1998 |
|
SHAKSHI Vs. VIJAY KANT
|
February 6, 1998 |
|
SHAKUNTALA YADAV Vs. YADVINDER SINGH
|
July 6, 1998 |
|
SHAKUNTLA RANI Vs. STATE OF PUNJAB
|
April 28, 1998 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
July 9, 1998 |
|
SHAM LAL Vs. C.A.T. CHANDIGARH AND ORS.
|
September 3, 1998 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
May 28, 1998 |
|
SHAM SINGH Vs. SARABJIT KAUR
|
March 6, 1998 |
|
SHAM SUNDER Vs. STATE OF PUNJAB
|
July 9, 1998 |
|
SHAMIR SINGH DISTRICT MANAGER THE PUNJAB STATE COOPERATIVE AGRICULTURAL Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
|
February 23, 1998 |
|
SHAMSHER SINGH Vs. SAMPURAN SINGH
|
August 27, 1998 |
|
SHAMSHER SINGH Vs. KAPUR KAUR
|
September 15, 1998 |
|
SHAMSHER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 20, 1998 |
|
SHAMSHER SINGH RANDHAWA Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
January 7, 1998 |
|
SHANKAR MANGLA Vs. STATE OF HARYANA
|
October 30, 1998 |
|
SHANTI DEVI Vs. PUNJAB STATE
|
March 4, 1998 |
|
Shanti Devi Vs. Ranbir
|
February 27, 1998 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
April 1, 1998 |
|
SHANTI SARUP SHARMA Vs. COMMISSIONER OF INCOME-TAX
|
December 1, 1998 |
|
SHARDWANT RAI Vs. OM PARKASH
|
October 16, 1998 |
|
SHARIFF Vs. NANAK KAUR WIDOW OF SHRI MAKHAN SINGH
|
February 27, 1998 |
|
SHARMA BEEJ BHANDAR Vs. STATE OF HARYANA
|
November 3, 1998 |
|
SHASHI AGGARWAL Vs. CHANDIGARH ADMINISTRATION
|
July 21, 1998 |
|
SHASHI BALA Vs. STATE OF PUNJAB
|
December 4, 1998 |
|
SHASHI CHAUDHARY Vs. STATE OF HARYANA
|
July 15, 1998 |
|
SHELJA PESTICIDES CENTRE Vs. STATE OF PUNJAB
|
April 2, 1998 |
|
SHEO TAJ SINGH Vs. SHANTI DEVI
|
August 17, 1998 |
|
SHER SINGH Vs. PRITAM SINGH
|
August 21, 1998 |
|
SHER SINGH Vs. KASHMIRI LAL CHAMAN LAL SARAF
|
March 17, 1998 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
November 30, 1998 |
|
SHER SINGH Vs. STATE OF HARYANA
|
October 16, 1998 |
|
SHER SINGH Vs. SH HARCHAL SINGH
|
August 28, 1998 |
|
SHILPI Vs. MAHESH KUMAR
|
July 3, 1998 |
|
SHISHPAL Vs. VIKRAM
|
November 12, 1998 |
|
SHIV CHARAN Vs. MUKESH ANAND
|
April 1, 1998 |
|
SHIV CHARAN Vs. SUPERINTENDENT OF POLICE
|
April 16, 1998 |
|
SHIV CHARAN Vs. STATE OF HARYANA
|
May 21, 1998 |
|
SHIV KUMAR Vs. RAJ KUMAR
|
August 4, 1998 |
|
SHIV LAL Vs. UNION TERRITORY, CHANDIGARH THROUGH INSPECTOR GENERAL OF POLICE, CHANDIGARH
|
January 13, 1998 |
|
SHIV NARAIN Vs. BHAGAT RAM
|
February 24, 1998 |
|
SHIV PARSHAD PANDEY Vs. C B I
|
September 14, 1998 |
|
SHIV RAM Vs. UNION OF INDIA
|
August 29, 1998 |
|
SHIVA MATHUR Vs. STATE OF HARYANA
|
August 4, 1998 |
|
SHIVALIK FIBRES PVT LTD Vs. STATE OF PUNJAB
|
June 30, 1998 |
|
SHOBHA CHAUDHARY Vs. MAHARSHI DAYANAND UNIVERSITY
|
March 26, 1998 |
|
SHOBHA SRIVASTVA Vs. T.D. SRIVASTVA
|
March 5, 1998 |
|
SHREE CHAND Vs. STATE OF HARYANA
|
February 5, 1998 |
|
SHREE MAHA LAXMI DAL MILL Vs. KISHAN CHAND SITA RAM
|
January 13, 1998 |
|
SHREE RAM Vs. THE STATE OF HARYANA AND OTHERS
|
January 21, 1998 |
|
SHREE YAMUNA PAPER AND BOARD INDUSTRIES Vs. HARYANA FINANCIAL CORPORATION
|
August 13, 1998 |
|
SHREYANS INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1998 |
|
SHWETA BHATIA Vs. CHRISTIAN DENTAL COLLEGE, LUDHIAN
|
August 21, 1998 |
|
SHYAM LAL BANSAL Vs. CHANDER MOHAN
|
December 9, 1998 |
|
SHYAM SUNDER Vs. STATE OF PUNJAB
|
March 20, 1998 |
|
SIHAN SINGH Vs. STATE OF HARYANA
|
April 18, 1998 |
|
SIMARJET KAUR Vs. CHANDIGARH ADMINISTRATION
|
December 21, 1998 |
|
SIMARJIT KAUR Vs. MOHINDER KAUR
|
May 1, 1998 |
|
SIRI CHAND Vs. NAHAR SINGH
|
January 28, 1998 |
|
SIRI CHAND Vs. NAHAR SINGH
|
January 22, 1998 |
|
SIRI CHAND Vs. JOGINDER PAUL
|
December 4, 1998 |
|
SIRI OM Vs. STATE OF HARYANA
|
February 27, 1998 |
|
SIRI PAL Vs. STATE OF HARYANA
|
February 5, 1998 |
|
SIRI RAJ SHARMA Vs. STATE OF HARYANA
|
May 27, 1998 |
|
SIRI RAM Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 10, 1998 |
|
SITA RAM ALIAS DHETIA Vs. STATE OF HARYANA
|
June 5, 1998 |
|
SMT. MADHU GANERIWALA Vs. SHIV KUMAR
|
February 12, 1998 |
|
SNEH LATA VERMA Vs. BALDEV RAJ MONGA
|
March 19, 1998 |
|
SOBHA RANI Vs. RAVI KUMAR
|
May 18, 1998 |
|
SOHAN LAL Vs. SURAJ BHAN
|
May 22, 1998 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
May 13, 1998 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
November 9, 1998 |
|
SOHAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
March 24, 1998 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 21, 1998 |
|
SOM NATH Vs. STATE OF HARYANA
|
September 23, 1998 |
|
SOM NATH Vs. MOTOR ACCIDENT CLAIM TRIBUNAL
|
March 30, 1998 |
|
SOMAVATI Vs. STATE OF HARYANA
|
March 19, 1998 |
|
SORAN RAM Vs. PRITAM SINGH
|
August 13, 1998 |
|
STANDARD SEED CENTRE Vs. STATE OF PUNJAB
|
April 30, 1998 |
|
STATE BANK OF INDIA Vs. SARDARA
|
December 9, 1998 |
|
STATE BANK OF INDIA Vs. JITENDERA ENGG WORKS
|
May 14, 1998 |
|
STATE BANK OF INDIA Vs. NORTHLAND SUGAR COMPLEX LTD
|
March 5, 1998 |
|
STATE BANK OF INDIA Vs. JAMALWALA INDUSTRIES
|
September 23, 1998 |
|
STATE BANK OF INDIA Vs. MALOOK CHAND AGROILS LIMITED
|
February 6, 1998 |
|
STATE BANK OF PATIALA Vs. NORTHLAND SUGAR COMPLEX LTD
|
February 6, 1998 |
|
STATE BANK OF PATIALA Vs. GIAN CHAND GARG
|
August 5, 1998 |
|
STATE BANK OF PATIALA Vs. DASHMESH SOAP MILLS
|
July 15, 1998 |
|
STATE OF HARYANA Vs. BALWANT SINGH
|
July 20, 1998 |
|
STATE OF HARYANA Vs. AKHARA PANCHAYAT MAHA NIRWANI
|
May 23, 1998 |
|
STATE OF HARYANA Vs. RAM KISHAN
|
June 1, 1998 |
|
STATE OF HARYANA Vs. INDERJIT SINGH
|
September 9, 1998 |
|
STATE OF HARYANA Vs. KEHAR SINGH
|
February 23, 1998 |
|
STATE OF HARYANA Vs. MAHABIR
|
February 13, 1998 |
|
STATE OF HARYANA Vs. KUMARI PALLAVI
|
February 27, 1998 |
|
STATE OF HARYANA Vs. MITTAL AUTO SERVICES
|
March 16, 1998 |
|
STATE OF HARYANA Vs. PURAN CHAND SHARMA
|
September 16, 1998 |
|
STATE OF HARYANA Vs. NIRMAL SINGH
|
September 29, 1998 |
|
STATE OF HARYANA Vs. LAND ACQUISITION OFFICER
|
September 28, 1998 |
|
STATE OF HARYANA Vs. DHARAMPAL
|
September 30, 1998 |
|
STATE OF HARYANA Vs. JIT RAM
|
November 19, 1998 |
|
STATE OF HARYANA Vs. VED PARKASH GUPTA
|
November 17, 1998 |
|
STATE OF HARYANA Vs. JAGIR KAUR
|
December 24, 1998 |
|
STATE OF HARYANA Vs. OM PARKASH
|
October 7, 1998 |
|
STATE OF HARYANA Vs. BANTI DEVI
|
December 14, 1998 |
|
STATE OF HARYANA Vs. RAJ PAL
|
August 14, 1998 |
|
STATE OF HARYANA Vs. BIRBHAN
|
May 1, 1998 |
|
STATE OF HARYANA Vs. BHOPAL SINGH
|
March 23, 1998 |
|
STATE OF HARYANA Vs. TULSI DEVI
|
January 7, 1998 |
|
STATE OF HARYANA Vs. RAJ SINGH
|
February 13, 1998 |
|
STATE OF HARYANA Vs. TEK CHAND
|
May 1, 1998 |
|
STATE OF HARYANA Vs. M L NARULA
|
January 8, 1998 |
|
STATE OF HARYANA Vs. PREM RAJ VERMA
|
July 7, 1998 |
|
STATE OF HARYANA Vs. HARPAT SINGH
|
September 24, 1998 |
|
STATE OF HARYANA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, GURGAON
|
February 24, 1998 |
|
STATE OF HARYANA AND ORS. Vs. ADARSH FILLING STATION AND ANR.
|
November 5, 1998 |
|
STATE OF PUNJAB Vs. HARI DASS AND ANR.
|
November 17, 1998 |
|
STATE OF PUNJAB Vs. AMAR SINGH GENERAL SECRETARY PUNJAB ROADWAYS
|
January 27, 1998 |
|
STATE OF PUNJAB Vs. KIDAR NATH
|
January 21, 1998 |
|
STATE OF PUNJAB Vs. CONSTABLE DALJIT SINGH
|
January 21, 1998 |
|
STATE OF PUNJAB Vs. YASHPAL GUPTA
|
January 21, 1998 |
|
STATE OF PUNJAB Vs. AGGARWAL RICE AND GENERAL MILLS
|
January 28, 1998 |
|
STATE OF PUNJAB Vs. VARINDER RAJ KAPPORIA
|
January 28, 1998 |
|
STATE OF PUNJAB Vs. BHAG SINGH
|
January 21, 1998 |
|
STATE OF PUNJAB Vs. KHARAK SINGH KANG
|
January 20, 1998 |
|
STATE OF PUNJAB Vs. K K SHARMA M A B T TEACHER
|
January 19, 1998 |
|
STATE OF PUNJAB Vs. BASANT KAUR
|
November 19, 1998 |
|
STATE OF PUNJAB Vs. SHER CHAND
|
October 27, 1998 |
|
STATE OF PUNJAB Vs. SUKHMINDER SINGH ALIAS MUNDRI
|
March 4, 1998 |
|
STATE OF PUNJAB Vs. PUNJAB FIBRES LIMITED
|
August 31, 1998 |
|
STATE OF PUNJAB Vs. GOVERDHAN LAL
|
September 4, 1998 |
|
STATE OF PUNJAB Vs. RAJ KUMAR BANSAL JUNIOR ENGINEER PWD B AND R BRANCH
|
August 13, 1998 |
|
STATE OF PUNJAB Vs. PUNNI DEVI ALIAS BASANT KAUR
|
July 1, 1998 |
|
STATE OF PUNJAB Vs. BHOLA SINGH
|
March 19, 1998 |
|
STATE OF PUNJAB Vs. SATISH KUMAR ANEJA
|
March 25, 1998 |
|
STATE OF PUNJAB Vs. BANT SINGH
|
May 14, 1998 |
|
STATE OF PUNJAB Vs. AJMER SINGH
|
April 15, 1998 |
|
STATE OF PUNJAB Vs. BAJ SINGH
|
January 6, 1998 |
|
STATE OF PUNJAB Vs. MEENAKSHI
|
January 19, 1998 |
|
STATE OF PUNJAB Vs. MINI CHAWLA
|
March 10, 1998 |
|
STATE OF PUNJAB Vs. BAWA SHIV SINGH BEDI
|
January 29, 1998 |
|
STATE OF PUNJAB Vs. BHAJAN SINGH
|
March 19, 1998 |
|
STATE OF PUNJAB Vs. KULWANT SINGH
|
July 9, 1998 |
|
STATE OF PUNJAB Vs. SUBASH CHANDER OBEROI
|
April 21, 1998 |
|
STATE OF PUNJAB Vs. SUSHILA, ART AND CRAFT TEACHER
|
January 13, 1998 |
|
STATE OF PUNJAB Vs. KHUSHI RAM PACKER
|
February 3, 1998 |
|
STATE OF PUNJAB Vs. BEHARI LAL GOYAL
|
October 9, 1998 |
|
STATE OF PUNJAB Vs. PRITAM SINGH SAHOTA
|
October 29, 1998 |
|
STATE OF PUNJAB Vs. IQBAL SINGH BRAR
|
November 13, 1998 |
|
STATE OF PUNJAB AND ANR. Vs. MOHINDER KAUR
|
November 13, 1998 |
|
STATE OF PUNJAB AND ANR. Vs. DR. KARTAR SINGH RAI
|
July 17, 1998 |
|
SUB DIVISIONAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT
|
February 13, 1998 |
|
SUBEDAR ANOKH SINGH Vs. STATE OF PUNJAB
|
January 7, 1998 |
|
SUBHASH Vs. STATE OF HARYANA
|
August 21, 1998 |
|
SUBHASH BAGRI Vs. STATE OF HARYANA
|
January 9, 1998 |
|
SUBHASH CHAND Vs. HARI RAM
|
March 19, 1998 |
|
SUBHASH CHAND Vs. PUNJAB STATE
|
December 18, 1998 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
June 12, 1998 |
|
SUBHASH CHANDER Vs. GURU JAMBHESHWAR UNIVERSITY, HISAR
|
March 9, 1998 |
|
SUBHASH MALIK Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 1998 |
|
SUDARSHAN PURI Vs. STATE OF HARYANA
|
January 23, 1998 |
|
SUDESH Vs. HARMAL SINGH
|
February 5, 1998 |
|
SUDESH KUMARI Vs. STATE OF PUNJAB
|
April 30, 1998 |
|
SUDESH KUMARI ALIAS MRS SARITA VIJ Vs. VIJAY MODI
|
August 25, 1998 |
|
Sukh Dev Singh alias Sukha Vs. State of Haryana
|
June 6, 1998 |
|
SUKHAR ENTERPRISES Vs. STATE OF PUNJAB
|
December 18, 1998 |
|
SUKHDEEP KAUR BAINS Vs. STATE OF PUNJAB
|
November 5, 1998 |
|
SUKHDEV KUMAR Vs. UNION OF INDIA
|
November 11, 1998 |
|
SUKHDEV RAJ Vs. BAGGA SINGH
|
April 17, 1998 |
|
SUKHDEV SINGH Vs. STATE OF HARYANA
|
January 21, 1998 |
|
SUKHDEV SINGH Vs. STATE
|
July 20, 1998 |
|
SUKHDEV SINGH Vs. GURMUKH SINGH
|
March 19, 1998 |
|
SUKHDEV SINGH ALIAS SUKHA Vs. STATE OF HARYANA
|
June 30, 1998 |
|
SUKHINDER SINGH Vs. S R CHAUDHARY
|
August 21, 1998 |
|
SUKHJINDER KAUR Vs. GURDIP KAUR
|
February 24, 1998 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 1998 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
March 12, 1998 |
|
SUKHJINDER SINGH Vs. LOVEDHI AGGARWAL AND ORS.
|
August 13, 1998 |
|
SUKHJIT STARCH AND CHEM LTD Vs. SUPDT C EX RANGE-II PHAGWARA
|
September 29, 1998 |
|
SUKHMA DEVI Vs. RAMESH KUMAR
|
January 15, 1998 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
May 20, 1998 |
|
SUKHPAL KAUR Vs. STATE OF PUNJAB
|
May 1, 1998 |
|
SUKHPAL SINGH Vs. DALJIT SINGH
|
March 4, 1998 |
|
SUKHPAL SINGH Vs. SOWINDER SINGH ETC
|
October 19, 1998 |
|
SUKHPAL SINGH KANG Vs. CHANDIGARH ADMINISTRATION
|
October 16, 1998 |
|
SUKHRAJ KAUR Vs. STATE OF PUNJAB
|
November 25, 1998 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB THROUGH THE HOME SECRETARY, CIVIL SECRETARIAT, CHANDIGARH & ORS.
|
January 6, 1998 |
|
Sukhvinder Singh Vs. State of Punjab
|
January 13, 1998 |
|
SUKHVINDER SINGH Vs. STATE OF HARYANA
|
February 17, 1998 |
|
SUKHWINDER KAUR GILL PRESIDENT MUNICIPAL COUNCIL Vs. STATE OF HARYANA
|
December 1, 1998 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 1998 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
March 24, 1998 |
|
SUKHWINDER SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
February 18, 1998 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
August 24, 1998 |
|
SULTAN Vs. JAI SINGH
|
April 16, 1998 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
September 18, 1998 |
|
SULTAN SINGH AND ANOTHER Vs. STATE OF HARYANA
|
November 2, 1998 |
|
SUMAN KUMARI Vs. HARBANS LAL
|
March 5, 1998 |
|
SUMAN LATA Vs. BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI
|
May 22, 1998 |
|
SUMER SINGH Vs. STATE OF HARYANA
|
October 9, 1998 |
|
SUNDER DASS AHUJA Vs. STATE OF HARYANA
|
September 9, 1998 |
|
SUNDER LAL Vs. STATE OF HARYANA
|
December 3, 1998 |
|
SUNITA Vs. STATE U T CHANDIGARH
|
August 4, 1998 |
|
SUNITA KAPOOR (MRS ) Vs. COURT OF SH TARSEM MANGLA, PCS, JUDICIAL MAGISTRATE, IST CLASS, AMRITSAR
|
May 14, 1998 |
|
SUNITA RANI Vs. SATINDER PAL
|
September 28, 1998 |
|
SUPERTEX INDUSTRIES Vs. BANK OF INDIA
|
January 7, 1998 |
|
SURAJ BHAN Vs. CHANDER KANTA
|
July 21, 1998 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
August 10, 1998 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
April 17, 1998 |
|
SURAJ MAL Vs. STATE OF HARYANA
|
August 31, 1998 |
|
SURAJ MAL Vs. DARYA SINGH
|
February 18, 1998 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
November 26, 1998 |
|
SURENDERJIT SINGH Vs. REGISTRAR CO OP SOCIETIES HARYANA
|
March 3, 1998 |
|
SURESH CHANDER Vs. STATE OF HARYANA
|
January 7, 1998 |
|
SURESH KUMAR Vs. CHARAN SINGH
|
April 17, 1998 |
|
SURESH KUMAR KHANNA Vs. STATE OF HARYANA
|
August 7, 1998 |
|
SURINDER @ CHHINDA Vs. STATE OF PUNJAB
|
March 11, 1998 |
|
SURINDER BATRA ADVOCATE Vs. STATE OF HARYANA
|
January 14, 1998 |
|
SURINDER KAUR Vs. STATE OF U.T. CHANDIGARH
|
February 10, 1998 |
|
SURINDER KAUR Vs. STATE OF PUNJAB
|
October 13, 1998 |
|
SURINDER KAUR Vs. STATE OF U.T., CHANDIGARH
|
November 20, 1998 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
May 8, 1998 |
|
SURINDER KUMAR Vs. STATE, U T CHANDIGARH
|
February 2, 1998 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
May 20, 1998 |
|
SURINDER KUMAR MALIK Vs. YOGINDER KUMAR MALIK
|
May 27, 1998 |
|
SURINDER MOHAN DHIR Vs. STATE OF PUNJAB
|
September 30, 1998 |
|
SURINDER PAL SINGH Vs. UNION OF INDIA
|
November 25, 1998 |
|
SURINDER PAUL BHATTI Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
February 26, 1998 |
|
SURINDER SARPANCH GRAM PANCHAYAT Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA DEVELOPMENT AND
|
June 30, 1998 |
|
SURINDER SHARMA Vs. ZENOBIA BHANOT
|
September 24, 1998 |
|
Surinder Singh Vs. State of Punjab
|
August 5, 1998 |
|
SURINDER SINGH Vs. GAINI ZAIL SINGH COLLEGE OF ENGINEERING AND TECHNOLOGY
|
August 20, 1998 |
|
SURINDER, SARPANCH Vs. DIRECTOR OF PANCHAYATS
|
April 6, 1998 |
|
SURINDERJIT SINGH Vs. JAGJIT KAUR
|
March 30, 1998 |
|
SURJA Vs. BALDEVA
|
July 21, 1998 |
|
SURJEET Vs. OMBIR SINGH
|
March 25, 1998 |
|
SURJEET KAUR Vs. MALKEET KAUR
|
March 5, 1998 |
|
SURJIT KAUR Vs. AMARJIT SINGH
|
March 19, 1998 |
|
SURJIT KAUR Vs. RANI MANCHANDA
|
April 30, 1998 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
February 2, 1998 |
|
SURJIT KAUR Vs. AMARJIT SINGH
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March 12, 1998 |
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SURJIT KUMAR Vs. STATE OF HARYANA
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January 29, 1998 |
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SURJIT KUMAR SINGLA Vs. UNION TERRITORY
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October 27, 1998 |
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SURJIT MISREE Vs. STATE OF HARYANA
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October 15, 1998 |
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SURJIT SINGH Vs. HARYANA FINANCIAL CORPORATION
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April 22, 1998 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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August 26, 1998 |
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SUSHIL KUMAR Vs. SH GOSHALA
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August 27, 1998 |
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SUSHIL KUMAR KAURA Vs. DUTT PAL KAPUR
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March 10, 1998 |
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SUSHILA DEVI Vs. JAGDISH MITTAR
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December 4, 1998 |
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SUVEENA CHAUDHARY Vs. CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LIMITED
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September 1, 1998 |
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SWARAN Vs. GRAM PANCHAYAT
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February 13, 1998 |
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SWARAN DEVI Vs. STATE OF HARYANA
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February 3, 1998 |
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SWARAN KAUR Vs. MANMOHAN SINGH
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December 2, 1998 |
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SWARAN KAUR Vs. STATE OF PUNJAB
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January 21, 1998 |
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SWARAN SINGH Vs. STATE OF PUNJAB
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March 24, 1998 |
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SWARAN SINGH Vs. GURDIAL SINGH
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December 14, 1998 |
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SWARAN SINGH Vs. GOPAL DASS
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January 20, 1998 |
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SWARAN SINGH Vs. BACHAI RAM
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December 17, 1998 |
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SWATANTAR KUMAR Vs. STATE OF PUNJAB
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May 15, 1998 |
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SYED ABDUL SATTAR Vs. STATE OF HARYANA
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April 24, 1998 |
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SYNDICATE BANK Vs. OM PRAKASH GUPTA
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February 5, 1998 |
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T P SINGH KALRA Vs. STAR WIRE INDIA LTD
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January 28, 1998 |
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T.P. SINGH KALRA Vs. STAR WIRE INDIA LTD
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January 24, 1998 |
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TAHIR Vs. STATE OF HARYANA
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September 24, 1998 |
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TAHIR @ YUNUS @ PILLA Vs. STATE OF HARYANA
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August 11, 1998 |
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TAJ MOHAMMED Vs. UNION OF INDIA
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August 18, 1998 |
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TARA CHAND Vs. ISHWAR CHAND
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March 24, 1998 |
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TARA CHAND Vs. KESHAR DASS
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January 13, 1998 |
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TARA CHAND Vs. DABKAULI TRADING COMPANY
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April 16, 1998 |
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TARA CHAND GARG Vs. GEETU AGGARWAL
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May 12, 1998 |
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TARA SINGH Vs. SARDARA SINGH
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January 14, 1998 |
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TARA SINGH Vs. STATE OF PUNJAB
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May 12, 1998 |
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TARLOCHAN SINGH Vs. DARSHAN SINGH BRAR AND ORS.
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January 6, 1998 |
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TARLOCHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
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November 18, 1998 |
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TARLOK SINGH Vs. ROSHAN LAL
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September 11, 1998 |
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TARSEM LAL Vs. BIMLA GUPTA
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May 26, 1998 |
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TARSEM LAL Vs. STATE OF PUNJAB
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August 11, 1998 |
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TARSEM LAL SINGLE Vs. U.T. CHANDIGARH
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December 22, 1998 |
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TARSEM SINGH Vs. TARSEM LAL
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December 2, 1998 |
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Tarsem Singh Vs. State of Punjab
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October 14, 1998 |
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TARUN BUILDERS PVT LTD Vs. BANK OF INDIA
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March 19, 1998 |
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TEJ PAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
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October 6, 1998 |
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TEJ RAM Vs. STATE OF HARYANA
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September 24, 1998 |
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TEJ SINGH Vs. STATE OF PUNJAB
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July 22, 1998 |
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TEJA SINGH Vs. STATE OF PUNJAB
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December 2, 1998 |
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TEJA SINGH Vs. STATE OF PUNJAB
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November 3, 1998 |
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TEJI Vs. MUNICIPAL COMMITTEE
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February 6, 1998 |
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TEJINDER SINGH @ MANTU Vs. STATE OF PUNJAB
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December 9, 1998 |
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TEJO DEVI Vs. STATE OF HARYANA
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May 21, 1998 |
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TEK RAM Vs. FINANCIAL COMMISSIONER REVENUE
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February 6, 1998 |
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THAKARDAWARA Vs. NAGAR SINGH
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May 28, 1998 |
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THAKUR DAS Vs. CHANDAR PARKASH
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July 9, 1998 |
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THE JIND COOPERATIVE SUGAR MILLS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
March 11, 1998 |
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THE PUNJAB STATE Vs. KASHMIR SINGH
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August 13, 1998 |
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THE PUNJAB STATE CO Vs. AVTAR SINGH KAHLON
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April 1, 1998 |
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THE STATE OF PUNJAB Vs. JAGDISH KUMAR KAPOOR
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March 10, 1998 |
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THE STATE OF PUNJAB AND ANR. Vs. GULZAR SINGH
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March 27, 1998 |
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TIKA RAM Vs. STATE OF HARYANA
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October 12, 1998 |
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TIKKA RAM Vs. CHHINA INDUSTRIES
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September 29, 1998 |
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TILAK RAJ Vs. JANAK RAJ
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January 6, 1998 |
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TILAK RAJ ASHOK KUMAR Vs. UNION BANK OF INDIA
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April 30, 1998 |
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TILAK RAJ MAHAJAN Vs. RATTAN CHAND
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September 25, 1998 |
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TIRLOCHAN SINGH Vs. STATE OF HARYANA
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November 2, 1998 |
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TIRLOK CHAND GUPTA Vs. STATE OF HARYANA
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July 28, 1998 |
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TIRLOK SINGH Vs. RAJ KAUR
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January 8, 1998 |
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TIRTHI LAL Vs. STATE OF PUNJAB
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April 30, 1998 |
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TRIPTA DEVI Vs. MAHENDAR WATI
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May 26, 1998 |
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U C O BANK Vs. SANWAR MAL
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July 8, 1998 |
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U T CHANDIGARH Vs. SUBHASH CHANDER
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March 20, 1998 |
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U.T. CHANDIGARH Vs. RAM ANCHAL ALIAS KALIA
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March 20, 1998 |
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UJAGAR SINGH Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS
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May 5, 1998 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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May 7, 1998 |
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UMA RANI Vs. ASHOK KUMAR
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March 18, 1998 |
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UNION BANK OF INDIA Vs. JIWAN MILK AND ALLIED SPECIALITIES LTD
|
October 13, 1998 |
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UNION OF INDIA Vs. CAPT SHARANJIT SINGH
|
May 12, 1998 |
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UNION OF INDIA Vs. KAMLA DEVI
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April 23, 1998 |
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UNION OF INDIA Vs. HAKAM SINGH
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August 21, 1998 |
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UNION OF INDIA Vs. MEHAR SINGH AND SONS
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October 14, 1998 |
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UNION OF INDIA Vs. PURAN BANTI
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November 19, 1998 |
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UNION OF INDIA Vs. BALBIR SINGH
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December 10, 1998 |
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UNION OF INDIA Vs. HARDIT SINGH
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November 19, 1998 |
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UNION OF INDIA AND ANOTHER Vs. LT. COL. B.S. RANDHAWA
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February 3, 1998 |
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UNION PUBLIC SERVICE COMMISSION Vs. JAI DEV WIG
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August 7, 1998 |
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UNITED CONSTRUCTION COMPANY Vs. PICCADILY AGRO INDUSTRIES LTD
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July 9, 1998 |
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UNITED ENGINEERING ENTERPRISES Vs. STATE OF HARYANA
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November 17, 1998 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NEENA TANDON ETC
|
November 17, 1998 |
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URMILA DEVI Vs. STATE OF HARYANA
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June 30, 1998 |
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URMILA DEVI Vs. SURINDER PAL
|
November 16, 1998 |
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USHA DEVI Vs. PARSHADI LAL
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July 3, 1998 |
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USHA SIKAND Vs. MUNICIPAL COMMITTEE
|
March 3, 1998 |
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V B SALI COLONEL V-138P Vs. UNION OF INDIA
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January 12, 1998 |
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V.K. GARG Vs. STATE OF PUNJAB
|
July 16, 1998 |
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V.K. KHANNA Vs. UNION OF INDIA (UOI) AND ORS.
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December 21, 1998 |
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V.K. SEHGAL Vs. UNION OF INDIA
|
May 20, 1998 |
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V.S. SASIDHARAN Vs. NAND KISHORE PARIHAR
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September 30, 1998 |
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VAKIL Vs. STATE OF HARYANA
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July 16, 1998 |
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VARINDER KUMAR RATTAN Vs. HAR SUKH RAI MANTHROO
|
October 13, 1998 |
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VARINDER NATH Vs. JEEWAN JYOTI
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January 22, 1998 |
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VARINDER SINGH Vs. STATE OF HARYANA
|
September 30, 1998 |
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VED PAL MOR MANAGER A GRADE HAFED Vs. STATE OF HARYANA
|
October 7, 1998 |
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VED PARKASH Vs. STATE OF HARYANA
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April 16, 1998 |
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VED PARKASH Vs. MANJU
|
April 17, 1998 |
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VED PARKASH ALIAS VED RAM Vs. STATE OF HARYANA
|
November 18, 1998 |
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VED PARKASH GUPTA Vs. STATE OF PUNJAB
|
August 3, 1998 |
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VEDSON CYCLES P LTD Vs. PUNJAB FINANCIAL CORPORATION
|
March 10, 1998 |
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VEENA ALIAS ARTI Vs. PAWAN KUMAR
|
January 6, 1998 |
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VEENA GARG Vs. PUNJAB STATE
|
August 18, 1998 |
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VEENA SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA ETC
|
November 30, 1998 |
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VENUS INDUSTRIAL CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 1998 |
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VERMA V K Vs. HINDUSTAN MACHINE TOOLS LTD
|
August 8, 1998 |
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VICTORIA RABINSON Vs. STATE OF PUNJAB
|
February 27, 1998 |
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VIDYA BAGARIA Vs. UOI
|
February 20, 1998 |
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VIDYA DEVI Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1998 |
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VIDYA WANTI Vs. MUNICIPAL COMMITTEE
|
July 31, 1998 |
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VIDYA WANTI Vs. GOPI CHAND
|
September 23, 1998 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
|
October 8, 1998 |
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VIJAY KUMAR PURI GOVERNMENT CONTRACTOR Vs. PUNJAB STATE SMALL INDUSTRIES CORPORATION LIMITED
|
December 1, 1998 |
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VIJAY KUMAR SHARMA Vs. D A V MANAGING COMMITTEE
|
September 14, 1998 |
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VIJAY SINGH Vs. NATIONAL BANK FOR AGRICULTURAL & RURAL DEVELOPMENTAND OTHERS
|
January 21, 1998 |
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VIKAS Vs. STATE OF HARYANA
|
January 21, 1998 |
|
VIKAS SHARMA Vs. SAVITA SHARMA
|
April 15, 1998 |
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VINEETA GUPTA Vs. STATE OF PUNJAB
|
April 29, 1998 |
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VINOD BHAGWAN Vs. UNION OF INDIA
|
February 9, 1998 |
|
Vinod Kumar Vs. Surinder Singh
|
February 12, 1998 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
August 6, 1998 |
|
VINOD KUMAR Vs. DHARAM SINGH /COMPLAINANT
|
September 11, 1998 |
|
VIPAN KUMAR Vs. STATE OF HARYANA
|
October 8, 1998 |
|
VIRANDER KUMAR SACHDEVA Vs. VIJAYKUMAR
|
July 8, 1998 |
|
VIRENDER KUMAR Vs. STATE OF HARYANA
|
July 31, 1998 |
|
VISHAL GOEL Vs. STATE OF PUNJAB
|
July 23, 1998 |
|
VISHWA NATH Vs. STATE OF HARYANA
|
February 7, 1998 |
|
VISHWA NATH Vs. STATE BANK OF INDIA
|
July 8, 1998 |
|
VISHWANATH Vs. STATE OF PUNJAB
|
August 7, 1998 |
|
VIVEK SARIN Vs. STATE OF HARYANA
|
February 24, 1998 |
|
VIVEK SARIN Vs. MULTI METAL UDYOG
|
November 3, 1998 |
|
WASTI RAM KOHLI Vs. INDRIS
|
May 15, 1998 |
|
WAZIR SINGH, UP-SARPANCH Vs. DEPUTY COMMISSIONER
|
April 20, 1998 |
|
YADVINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1998 |
|
YASH PAL SHARMA Vs. SHANTA RANI
|
May 20, 1998 |
|
YASH PAUL SHARMA Vs. STATE OF HARYANA
|
January 9, 1998 |
|
YOGESH ANAND AND CO Vs. STATE OF HARYANA
|
September 18, 1998 |
|
YUDHVIR SINGH BERRY Vs. STATE OF PUNJAB
|
January 20, 1998 |
|
ZABBAR Vs. STATE OF HARYANA
|
July 28, 1998 |
|
ZAIL SINGH Vs. HARJIT SINGH
|
September 8, 1998 |
LOGIN