|
HUKAM CHAND DHAWAN Vs. STATE OF PUNJAB
|
March 17, 1997 |
|
A J RANDHAWA SUPDG ENGINEER RETD Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
A S I DARSHAN SINGH Vs. STATE OF HARYANA
|
November 12, 1997 |
|
A.K. GROVER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 13, 1997 |
|
A.K. GUPTA Vs. RAJ SHARMA
|
August 22, 1997 |
|
A.S.I. MOHAN SINGH Vs. STATE OF HARYANA
|
May 13, 1997 |
|
AAMRIT LAL Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
ABDUL HAMID Vs. SAHIBDIN ALIAS SAJAD
|
August 27, 1997 |
|
ABHAY SINGH Vs. SHISH PAL SINGH
|
August 1, 1997 |
|
ABHEY SINGH CHAUTALA Vs. STATE OF HARYANA
|
February 13, 1997 |
|
ABNASH CHANDER Vs. MULAKH RAJ
|
April 29, 1997 |
|
ACHHAY LAL Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
ADDITIONAL DEPUTY COMMISSIONER Vs. KRISHAN GOPAL KATARIA
|
January 9, 1997 |
|
ADMINISTRATOR MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
AGGARWAL FOODS Vs. STATE OF HARYANA
|
May 16, 1997 |
|
AGRO INDIA MALT PRIVATE LIMITED Vs. CENTRAL BANK OF INDIA
|
February 7, 1997 |
|
AIRON PRINTING PRESS Vs. STATE OF HARYANA
|
February 6, 1997 |
|
AJAIB SINGH Vs. PRITAM SINGH
|
December 3, 1997 |
|
AJAIB SINGH Vs. ZORA SINGH
|
July 30, 1997 |
|
AJAIB SINGH Vs. SANT SINGH
|
February 6, 1997 |
|
AJAIB SINGH Vs. INDER SINGH
|
November 19, 1997 |
|
AJAIB SINGH Vs. SODARGAR SINGH
|
December 24, 1997 |
|
AJAY KUMAR KASHYAP Vs. U.T. ADMINISTRATION
|
April 8, 1997 |
|
AJAY SOOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 30, 1997 |
|
AJEET KUMAR BEDI Vs. RAJ RANI
|
July 24, 1997 |
|
AJIT PAL SINGH Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
|
October 21, 1997 |
|
AJIT SINGH Vs. NUSRAT ALI KHAN
|
August 22, 1997 |
|
AJIT SINGH Vs. THE PUNJABI UNIVERSITY
|
May 15, 1997 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
AJIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYATS
|
February 5, 1997 |
|
AJIT SINGH KALRA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 14, 1997 |
|
AJMER SINGH Vs. UNION TERRITORY
|
December 17, 1997 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
December 18, 1997 |
|
AKASH KAPUR Vs. STATE OF HARYANA
|
August 4, 1997 |
|
AKON ELECTRONICS INDIA PVT LTD Vs. STATE OF HARYANA
|
September 2, 1997 |
|
ALFAMET PRIVATE LTD Vs. STATE OF HARYANA
|
February 4, 1997 |
|
ALL ASIA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1997 |
|
ALL ESCORTS EMPLOYEES UNION REGD Vs. UNION OF INDIA UOI
|
February 28, 1997 |
|
ALLA RAM Vs. STATE OF PUNJAB
|
February 5, 1997 |
|
AMAN SINGH Vs. STATE OF HARYANA
|
July 1, 1997 |
|
AMAR CHAND DUDEJA Vs. KAKO DEVI
|
July 15, 1997 |
|
AMAR KAUR Vs. SWARAN KAUR
|
May 19, 1997 |
|
AMAR NATH Vs. NARESH KUMAR AGGARWAL
|
September 5, 1997 |
|
AMAR NATH DHINGRA Vs. STATE OF PUNJAB
|
January 13, 1997 |
|
AMAR SINGH Vs. SATYA DEVI
|
July 21, 1997 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
October 8, 1997 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
December 17, 1997 |
|
AMAR SINGH BENIWAL ADVOCATE Vs. AAD RAM
|
October 15, 1997 |
|
AMAR SINGH CONSTABLE Vs. STATE OF HARYANA
|
December 19, 1997 |
|
AMARJEET SINGH Vs. STATE OF PUNJAB
|
February 25, 1997 |
|
AMARJEET SINGH RANDHAWA Vs. NOTIFIED AREA COMMITTEE
|
October 1, 1997 |
|
AMARJIT KAUR Vs. JATINDER SHARMA
|
December 24, 1997 |
|
AMARJIT KAUSHAL Vs. PUNJAB NATIONAL BANK
|
January 16, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
July 18, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 13, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
August 26, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 1997 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
August 27, 1997 |
|
AMARJIT SINGH Vs. B.S. SEKHON
|
December 8, 1997 |
|
AMARJIT SINGH GREWAL Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
AMARJIT SINGH SAMRA Vs. STATE OF PUNJAB
|
November 28, 1997 |
|
AMARPREET KAUR Vs. STATE OF HARYANA
|
February 7, 1997 |
|
AMERICAN PRESIDENT LINES LIMITED Vs. PUNJAB CONCAST STEELS LIMITED
|
April 22, 1997 |
|
AMERICAN PRESIDENT LINES LTD Vs. AARTI STEELS LIMITED
|
April 28, 1997 |
|
AMIT GARG Vs. STATE OF HARYANA
|
January 22, 1997 |
|
AMIT KUMAR MATHUR Vs. STATE U T CHANDIGARH
|
May 19, 1997 |
|
AMRA WATI Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
AMRESH KUMAR SHARMA Vs. PUNJAB HOUSING BOARD
|
July 7, 1997 |
|
AMRIK SINGH Vs. STATE BANK OF INDIA
|
December 12, 1997 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
October 22, 1997 |
|
AMRIK SINGH Vs. MANJIT SINGH
|
September 29, 1997 |
|
AMRIK SINGH SADHANA Vs. RAJINDER KAUR PAL
|
March 27, 1997 |
|
AMRIT LAL KAPOOR Vs. STATE OF HARYANA
|
July 23, 1997 |
|
AMRITSAR DIOCESE TRUST ASSOCIATION Vs. ALICE
|
December 18, 1997 |
|
AMRITSARIA RAM Vs. LAJPAT RAI
|
November 18, 1997 |
|
ANAND Vs. MANGE RAM
|
October 22, 1997 |
|
ANANT RAM Vs. STATE OF HARYANA
|
April 8, 1997 |
|
ANANT SINGH JAIN Vs. PUNJAB AND HARYANA HIGH COURT
|
September 11, 1997 |
|
ANDHRA STEEL CORPORATION LTD Vs. HINDUSTAN HYDRAULICS
|
May 9, 1997 |
|
ANGREZ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
May 29, 1997 |
|
ANGURI DEVI Vs. STATE OF HARYANA
|
May 7, 1997 |
|
ANIL BHATIA Vs. THE STATE OF HARYANA AND ORS.
|
July 4, 1997 |
|
ANIL JAIN M S GENERAL SURGERY Vs. CONTROLLER OF EXAMINATIONS MAHARISHI DAYANAND UNIVERSITY
|
April 7, 1997 |
|
ANIL KUMAR Vs. KIRAN BALA
|
January 30, 1997 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
February 14, 1997 |
|
ANIL KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
ANIL KUMAR AIRI Vs. STATE OF PUNJAB
|
July 25, 1997 |
|
ANIL SABHARWAL Vs. STATE OF HARYANA
|
March 21, 1997 |
|
ANITA Vs. STATE OF PUNJAB
|
September 5, 1997 |
|
ANITA BHALLA Vs. STATE OF PUNJAB
|
November 28, 1997 |
|
ANITA RANI Vs. TAX RECOVERY OFFICER
|
July 17, 1997 |
|
ANITA RANI Vs. KURUKSHETRA UNIVERSITY
|
September 24, 1997 |
|
ANOKH SINGH Vs. STATE OF PUNJAB
|
December 9, 1997 |
|
ANOKH SINGH Vs. GURCHARAN KAUR
|
March 12, 1997 |
|
ANOOP MALIK Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
February 20, 1997 |
|
ANOOP SINGH Vs. STATE OF HARYANA
|
September 25, 1997 |
|
ANURAG DHINGRA Vs. STATE OF HARYANA AND OTHERS
|
November 28, 1997 |
|
APARAPAR SINGH Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
ARASHDEEP KAUR Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
ARJAN DEV Vs. STATE OF PUNJAB
|
July 3, 1997 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
February 21, 1997 |
|
ARJUN DASS Vs. STATE OF PUNJAB
|
July 14, 1997 |
|
ARORA TRADERS Vs. STATE OF PUNJAB
|
May 26, 1997 |
|
ARTEE MINERALS Vs. STATE OF PUNJAB
|
March 6, 1997 |
|
ARUN CHAWLA Vs. REENA
|
October 9, 1997 |
|
ARUNA LUTHRA Vs. STATE OF HARYANA
|
February 27, 1997 |
|
ARVIND JINDAL Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
ARVIND KUMAR SETHI Vs. STATE OF HARYANA
|
March 14, 1997 |
|
ASHA BANSAL Vs. STATE OF HARYANA
|
February 24, 1997 |
|
ASHA DEVI Vs. SUMAN LATA
|
April 21, 1997 |
|
ASHA RAM Vs. RAI SINGH ETC
|
September 18, 1997 |
|
ASHA RANI Vs. CONTROLLER OF ESTATE DUTY
|
July 23, 1997 |
|
ASHA RANI Vs. CONTROLLER OF ESTATE DUTY
|
March 23, 1997 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
July 25, 1997 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 6, 1997 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 30, 1997 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 17, 1997 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 21, 1997 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
December 2, 1997 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
May 6, 1997 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 23, 1997 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 21, 1997 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
April 11, 1997 |
|
ASHOK KUMAR Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
April 7, 1997 |
|
ASHOK KUMAR GUPTA Vs. SUNITA GUPTA
|
October 15, 1997 |
|
ASHOK KUMAR SHARMA Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
ASHOK KUMAR; SURINDER PAL SINGH; RAJINDER SINGH; BAKSHISH SINGH; SANJEEV KUMAR; PRABHU DAYAL Vs. STATE OF HARYANA; STATE OF HARYANA
WITH
|
December 19, 1997 |
|
ASHOKA TIN WORKS Vs. PUNJAB FINANCIAL CORPORATION
|
February 3, 1997 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
December 1, 1997 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
January 8, 1997 |
|
ASI SUNEHRA SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
January 2, 1997 |
|
ASSOCIATED CEMENT CO. LTD Vs. STATE OF HARYANA
|
April 24, 1997 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF HARYANA
|
March 21, 1997 |
|
ATAM PARKASH Vs. STATE OF HARYANA
|
April 2, 1997 |
|
ATMA TUBE PRODUCTS LTD Vs. BHUSHAN STEEL AND STRIPS LTD
|
March 21, 1997 |
|
ATTAR CHAND Vs. STATE OF HARYANA
|
December 21, 1997 |
|
ATUL KUMAR Vs. SEEMA RANI
|
April 25, 1997 |
|
AVINASH CHANDER PASSI Vs. THE ZONAL MANAGER AND ANR.
|
July 25, 1997 |
|
AVINASH KUMAR SHARMA Vs. UNION OF INDIA
|
August 12, 1997 |
|
AVON SERVICES PRODUCTION AND AGENCY PRIVATE LIMITED Vs. NAZAR MOHAMMAD
|
April 29, 1997 |
|
AVTAR KRISHAN AHUJA Vs. CHUNI
|
August 26, 1997 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
January 30, 1997 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
February 5, 1997 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
September 30, 1997 |
|
B D BAGRI Vs. DAULAT RAM
|
May 20, 1997 |
|
B L GOYAL Vs. STATE OF HARYANA
|
July 15, 1997 |
|
B R GUPTA Vs. VIKAS KUMAR
|
February 24, 1997 |
|
B S SOHI Vs. SECRETARY TO GOVT OF INDIA, MINISTRY OF DEFENCE
|
April 7, 1997 |
|
B.S. HARI, COMMANDANT Vs. UNION OF INDIA
|
September 19, 1997 |
|
BABA RAM DASS ALIAS TARLOK SINGH Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
BABAN SINGH Vs. STATE OF PUNJAB
|
September 9, 1997 |
|
BABRU BHAN Vs. STATE OF HARYANA AND OTHERS
|
January 6, 1997 |
|
BABU LAL JAIN Vs. STATE OF HARYANA
|
July 21, 1997 |
|
BABU RAM Vs. RAM SARUP
|
April 11, 1997 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
October 9, 1997 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
December 24, 1997 |
|
BACHITTAR SINGH Vs. MAYA DEVI
|
April 25, 1997 |
|
BAGESHWAR DASS Vs. PEMA
|
September 9, 1997 |
|
BAGGA SINGH Vs. FINANCIAL COMMISSIONER
|
October 22, 1997 |
|
BAGGAR SINGH Vs. STATE OF HARYANA
|
January 28, 1997 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
October 20, 1997 |
|
BAHADUR SINGH AND ANR. Vs. STATE OF PUNJAB
|
July 23, 1997 |
|
BAIWANT SINGH Vs. STATE OF HARYANA
|
May 21, 1997 |
|
Baiwinder Singh Vs. State of Punjab
|
September 17, 1997 |
|
BAKSHI RAM JAIN Vs. STATE OF HARYANA
|
February 7, 1997 |
|
BAL KISHAN Vs. STATE OF PUNJAB AND HARYANA
|
February 3, 1997 |
|
BAL KISHAN Vs. RAJ KUMAR
|
April 29, 1997 |
|
BAL KRISHAN Vs. KRISHAN KUMAR GUPTA
|
January 3, 1997 |
|
BAL RAJ Vs. STATE OF HARYANA
|
December 1, 1997 |
|
BALA DEVI Vs. RAM KUMAR
|
March 18, 1997 |
|
BALA JI BHATTA CO Vs. STATE OF HARYANA
|
March 31, 1997 |
|
BALAK RAM Vs. STATE OF PUNJAB
|
January 2, 1997 |
|
BALBIR KAUR Vs. KEWAL SINGH
|
November 26, 1997 |
|
BALBIR KAUR Vs. UNION TERRITORY CHANDIGARH
|
May 2, 1997 |
|
BALBIR KAUR Vs. UNION TERRITORY ADMINISTRATION
|
November 19, 1997 |
|
BALBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 6, 1997 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
August 13, 1997 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
April 9, 1997 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
May 23, 1997 |
|
BALBIR SINGH Vs. GURDIP SINGH
|
March 21, 1997 |
|
BALBIR SINGH Vs. AMARJIT KAUR
|
May 30, 1997 |
|
BALBIR SINGH @ BALBIR SINGH BEDI Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
BALBIR SINGH BRAR Vs. STATE OF PUNJAB
|
September 29, 1997 |
|
BALDEV KAUR Vs. HARBHAG KAUR
|
February 7, 1997 |
|
BALDEV RAJ Vs. BIMLA
|
July 21, 1997 |
|
BALDEV RAJ PREENJA Vs. STATE OF PUNJAB AND OTHERS
|
January 7, 1997 |
|
BALDEV SAHAI Vs. VED PARKASH
|
December 1, 1997 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 29, 1997 |
|
BALDEV SINGH @ BILLU @ HARDEV SINGH Vs. STATE OF PUNJAB
|
March 14, 1997 |
|
BALDEV SINGH GAJNEJA Vs. STATE OF PUNJAB
|
July 14, 1997 |
|
BALDEV SINGH JASWAL Vs. HIGH COURT OF PUNJAB AND HARYANA
|
October 6, 1997 |
|
BALDEV SINGH KANWAR Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1997 |
|
BALDEV SPINNERS PVT LTD Vs. STATE OF HARYANA
|
December 22, 1997 |
|
BALJEET KAUR ALIAS KULVINDER KAUR Vs. STATE OF HARYANA
|
September 26, 1997 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
BALJIT KAUR Vs. RACHHPAL SINGH
|
July 8, 1997 |
|
BALJIT KAUR S Vs. STATE OF PUNJAB
|
January 18, 1997 |
|
BALJIT SINGH Vs. JALOUR SINGH
|
October 15, 1997 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
September 19, 1997 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
April 29, 1997 |
|
BALJIT SINGH BHULLAR Vs. HON SPEAKER PUNJAB VIDHAN SABHA
|
May 29, 1997 |
|
BALKARAN SINGH Vs. STATE OF PUNJAB
|
April 22, 1997 |
|
BALRAJ Vs. STATE OF HARYANA
|
July 15, 1997 |
|
BALVINDER SINGH Vs. HANSA SINGH
|
May 27, 1997 |
|
BALWAN SINGH SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 26, 1997 |
|
Balwant Singh Vs. State of Haryana
|
February 28, 1997 |
|
BALWANT SINGH Vs. GURDIAL SINGH
|
March 12, 1997 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
April 28, 1997 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 8, 1997 |
|
BALWANT SINGH Vs. JAGPAL SINGH
|
August 20, 1997 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
December 12, 1997 |
|
BALWINDER SINGH Vs. UNION OF INDIA
|
May 1, 1997 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 22, 1997 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 7, 1997 |
|
BALWINDER SINGH Vs. NIRMAL SINGH
|
April 25, 1997 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
BANARSI DASS Vs. MADHO RAM
|
July 2, 1997 |
|
BANARSI DASS Vs. STATE OF HARYANA AND OTHERS
|
September 3, 1997 |
|
BANARSI LAL AGGARWAL Vs. COMMISSIONER OF GIFT-TAX
|
May 20, 1997 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
April 7, 1997 |
|
BANTA Vs. STATE OF PUNJAB
|
April 24, 1997 |
|
BANTA SINGH Vs. STATE BANK OF PATIALA
|
April 23, 1997 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
July 31, 1997 |
|
BARI DOAB BANK LTD Vs. UNION OF INDIA
|
November 12, 1997 |
|
BARINDER KUMAR GOYAL Vs. RAJINDER KAUR BHATTAL
|
May 5, 1997 |
|
BARJINDER SINGH HAMDARD Vs. MOHINDER SINGH
|
May 19, 1997 |
|
BARKHA RAM Vs. STATE OF HARYANA AND OTHER
|
January 2, 1997 |
|
BARU RAM Vs. STATE OF PUNJAB
|
January 10, 1997 |
|
BASANT SINGH S DECD Vs. TAX RECOVERY OFFICER
|
July 29, 1997 |
|
BASANT TUBEWELL STORE Vs. V P GARG ITO
|
January 21, 1997 |
|
BATRA K L DR Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1997 |
|
BAWA RAM Vs. STATE OF PUNJAB
|
April 10, 1997 |
|
BEANT KAUR Vs. ASHOK KUMAR
|
September 17, 1997 |
|
BEANT SINGH Vs. STATE OF PUNJAB
|
November 6, 1997 |
|
BEANT SINGH Vs. STATE OF PUNJAB
|
August 5, 1997 |
|
BECO ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 14, 1997 |
|
BEDO Vs. RAJINDER SINGH
|
February 18, 1997 |
|
BEER SINGH Vs. SATBIR SINGH
|
December 10, 1997 |
|
BERGER PAINTS INDIA LTD Vs. STEEL STRIPS WHEELS LIMITED
|
January 31, 1997 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
August 14, 1997 |
|
BHAGWAN Vs. CENTRAL BUREAU OF INVESTIGATIONS
|
January 8, 1997 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
February 21, 1997 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
January 29, 1997 |
|
BHAGWAN DASS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 21, 1997 |
|
BHAGWAN DASS SHARMA Vs. VIJAY KUMAR JAIN
|
May 16, 1997 |
|
BHAGWAN SINGH Vs. MADAN LAL
|
May 30, 1997 |
|
BHAGWAN SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
March 10, 1997 |
|
BHAGWAN SINGH Vs. BHAGWANA
|
July 10, 1997 |
|
BHAGWAN TRADING COMPANY Vs. STATE OF PUNJAB
|
January 24, 1997 |
|
BHAGWANI DEVI Vs. NOTIFIED AREA COMMITTEE, MOHINDERGARH
|
July 8, 1997 |
|
BHAGWANI DEVI Vs. NOTIFIED AREA COMMITTEE
|
January 8, 1997 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
May 19, 1997 |
|
BHAJAN SINGH Vs. SAT PAL
|
November 27, 1997 |
|
BHAJAN SINGH AND SONS HUF Vs. CHANDIGARH ADMINISTRATION U T
|
July 22, 1997 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
April 1, 1997 |
|
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. CHET RAM
|
January 30, 1997 |
|
BHALLA MEDICOS Vs. STATE OF PUNJAB
|
March 4, 1997 |
|
BHALLE RAM LAMBA Vs. STATE OF HARYANA
|
May 15, 1997 |
|
BHAN SINGH Vs. MOHINDER SINGH
|
May 2, 1997 |
|
BHAN SINGH Vs. STATE OF HARYANA
|
April 4, 1997 |
|
BHAN SINGH Vs. AMARJEET SHARMA
|
May 26, 1997 |
|
BHARAT CARBON & RIBBON MANUFACTURING CO LTD Vs. UNION OF INDIA
|
November 28, 1997 |
|
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
February 12, 1997 |
|
BHARAT INDUSTRIAL CORPORATION Vs. PUNJAB FINANCIAL CORPORATION
|
October 6, 1997 |
|
BHARAT STARCH AND CHEMICALS LIMITED Vs. STATE OF HARYANA
|
January 16, 1997 |
|
BHARAT STEEL TUBES MANUFACTURING LTD Vs. STATE OF HARYANA
|
October 10, 1997 |
|
BHARPUR SINGH Vs. UNION OF INDIA
|
September 8, 1997 |
|
BHARTI MEHTA Vs. HARYANA ROADWAYS
|
May 19, 1997 |
|
BHARTIA ELECTRIC STEEL CO LTD Vs. STATE OF HARYANA THORUGH FINANCIAL COMMISSIONER AND SECRETARY TO THE
|
July 21, 1997 |
|
BHASIN ASSOCIATES Vs. STATE OF HARYANA
|
April 8, 1997 |
|
BHATERI Vs. SAMPURAN SINGH
|
July 28, 1997 |
|
BHATERI Vs. BIJE SINGH
|
April 23, 1997 |
|
BHIM SAIN GUPTA Vs. STATE OF HARYANA
|
January 14, 1997 |
|
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
BHUPINDER KUMAR Vs. ANGOORI DEVI
|
November 28, 1997 |
|
BHUPINDER PAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
April 21, 1997 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
October 24, 1997 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
May 28, 1997 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
February 14, 1997 |
|
BIJA Vs. RAJA RAM
|
November 21, 1997 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
March 5, 1997 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
January 24, 1997 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
August 8, 1997 |
|
BIKKAR SINGH Vs. STATE OF HARYANA
|
July 7, 1997 |
|
BIMAL CHAND Vs. D.C.M. LIMITED
|
August 4, 1997 |
|
BIMAL CHAND Vs. D C M LTD
|
April 29, 1997 |
|
BIMAL PARSHAD JAIN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 25, 1997 |
|
BIPASHA THUKRAL Vs. HARYANA FINANCIAL CORPORATION
|
January 14, 1997 |
|
BIRBAL Vs. SURINDER MOHAN
|
January 2, 1997 |
|
BISHAN CHAND Vs. REGISTRAR CO
|
July 9, 1997 |
|
BISHAN DASS Vs. STATE OF PUNJAB
|
July 7, 1997 |
|
BISHAN DASS Vs. STATE OF PUNJAB
|
October 7, 1997 |
|
BISHAN RAM Vs. SURINDER SINGH
|
May 26, 1997 |
|
BISHAN SARUP Vs. LALITA GULATI
|
February 24, 1997 |
|
BISHNA RAM Vs. STATE OF HARYANA
|
August 7, 1997 |
|
BLUE DART EXPRESS LIMITED Vs. STATE OF HARYANA
|
July 28, 1997 |
|
BOMBAY OKARA CARRIER Vs. G D IRON AND METAL WORKS
|
July 2, 1997 |
|
BOOR SINGH ALIAS ROOR SINGH Vs. STATE OF PUNJAB
|
May 9, 1997 |
|
BOOTA SINGH Vs. STATE OF PUNJAB
|
August 6, 1997 |
|
BOOTA SINGH Vs. STATE OF PUNJAB
|
November 24, 1997 |
|
BRAHMA Vs. STATE OF HARYANA
|
July 1, 1997 |
|
BRIJ BASSI HITECH UDYOG LTD Vs. STATE OF PUNJAB
|
March 11, 1997 |
|
BRIJ LAL Vs. STATE OF HARYANA
|
March 13, 1997 |
|
BRIJ LAL Vs. STATE OF HARYANA
|
May 5, 1997 |
|
BRIJ LAL NAGPAL Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
BRIJ RAJ SINGH Vs. LAKHI RAM
|
July 3, 1997 |
|
BRITISH INDIA CORPORATION LIMITED Vs. MARKET COMMITTEE
|
March 18, 1997 |
|
BUDH RAM Vs. STATE OF HARYANA
|
January 27, 1997 |
|
BUDH RAM Vs. THE STATE OF HARYANA
|
July 29, 1997 |
|
BUDHO DEVI Vs. DEPUTY COMMISSIONER
|
May 30, 1997 |
|
BUTA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
|
May 16, 1997 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
May 20, 1997 |
|
CAPITAL BUS SERVICE PRIVATE LIMITED Vs. ASSESSING AUTHORITY PASSANGER TAX
|
April 3, 1997 |
|
CAPT. GURNAM SINGH Vs. STATE OF PUNJAB
|
April 28, 1997 |
|
CENTRAL BANK OF INDIA Vs. DURGA PARSHAD ISHWAR CHAND
|
October 13, 1997 |
|
CHAMAN LAL KAPOOR Vs. CHARANJIT SINGH
|
September 23, 1997 |
|
CHAMPA DEVI Vs. STATE OF HARYANA
|
September 30, 1997 |
|
CHANAN SINGH Vs. SUBHA SINGH
|
May 8, 1997 |
|
CHAND KAUR Vs. SWARAN SINGH
|
July 14, 1997 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
July 28, 1997 |
|
CHANDER KUMAR SHARMA Vs. SAMRITI SHARMA
|
December 10, 1997 |
|
CHANDER PARKASH MALHOTRA Vs. R B S CHAHAL
|
February 7, 1997 |
|
CHANDER SINGH Vs. STATE OF HARYANA
|
September 30, 1997 |
|
CHANDERVATI Vs. THE STATE OF HARYANA AND OTHERS
|
November 13, 1997 |
|
CHANDGI RAM Vs. INDER SAIN
|
May 21, 1997 |
|
CHANDRA TEWATIA Vs. STATE OF HARYANA
|
August 4, 1997 |
|
CHANDU LAL Vs. SUCHA SINGH
|
December 5, 1997 |
|
CHARAN DASS Vs. FINANCIAL COMMISSIONER
|
March 4, 1997 |
|
CHARAN KAMAL BOARD AND PAPER MILLS P LTD Vs. ASSTT C C E
|
April 9, 1997 |
|
CHARANJIT KAUR Vs. STATE OF PUNJAB
|
February 3, 1997 |
|
CHHABIL DAS Vs. STATE OF HARYANA
|
September 1, 1997 |
|
CHHABIL DASS Vs. SAROJ GARG WD/O ASHOK KUMAR
|
January 20, 1997 |
|
CHHAJJA SINGH Vs. STATE OF HARYANA
|
July 11, 1997 |
|
CHHAJU RAM Vs. SUB DIVISIONAL MAGISTRATE
|
January 16, 1997 |
|
CHHINNA SINGH Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
CHHOTA SINGH Vs. STATE OF PUNJAB
|
February 3, 1997 |
|
CHHOTA SINGH Vs. STATE OF PUNJAB
|
December 12, 1997 |
|
CHHOTA SINGH Vs. JANG SINGH
|
September 24, 1997 |
|
CHINT KAUR ALIAS BALWANT KAUR Vs. SURJEET SINGH
|
April 8, 1997 |
|
CHINTO ALIAS HARBANS KAUR Vs. MOHINDER SINGH
|
January 22, 1997 |
|
CHUHAR SINGH Vs. SURJAN SINGH
|
June 13, 1997 |
|
CHUHAR SINGH Vs. STATE OF PUNJAB
|
August 27, 1997 |
|
CHUNI LAL Vs. STATE OF PUNJAB
|
August 19, 1997 |
|
CITI BANK N A Vs. STATE OF HARYANA
|
January 17, 1997 |
|
COL. B.S. GORRAYA Vs. STATE OF U.T. CHANDIGARH
|
May 30, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. J K JAIN
|
February 3, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING
|
January 13, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGAT SINGH
|
January 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV CHAND SATNAM PAUL
|
April 23, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PARDESH DASS JAIN
|
July 3, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SANGYA JAIN
|
July 3, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JANTA CO OPERATIVE SUGAR MILLS LIMITED
|
May 20, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. FOUR FIELDS PRIVATE LIMITED
|
May 14, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JASWANT MOTORS
|
May 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. G D MAHAJAN
|
May 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HOSIERY MILLS O K
|
August 18, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN
|
July 31, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JANTA CO OPERATIVE SUGAR MILLS LIMITED
|
July 24, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PIONEER SPORTS WORKS P LTD
|
October 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHAM PIARI ANGRISH
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. G R SURINDER SINGH
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KASINKA TRADINGS
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BEAT ALL SPORTS
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL GUPTA RANJIT SINGH AND CO
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JODH SINGH PAUL AND CO
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PARSHOTAM DEV DHIR AND CO
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GHERU LAL BAL CHAND
|
September 25, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH SINGH
|
September 16, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAJAN K C
|
September 22, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA RUBBER AND CHEMICAL INDUSTRIES
|
September 12, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RAJBIR SINGH HUF
|
August 28, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KULWANT SINGH AND CO
|
September 2, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHADI SINGH DARSHAN SINGH & CO. & ANR.
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. ALLASIA ENTERPRISES.
|
September 30, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
November 11, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HARYANA TUBES MFG CO P LTD
|
November 5, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. INDIRA DEVI
|
November 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GURDASMAL RAMNATH BANGA
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SAT PAL PANDIT CO
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GURU AMARJIT SINGH
|
September 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS LTD
|
August 13, 1997 |
|
COMMISSIONER OF INCOME TAX HARYANA ROHTAK Vs. SARASWATI INDUSTRIAL SYNDICATE LTD , YAMUNA NAGAR
|
October 21, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. LEADER VALVES (P) LIMITED
|
September 29, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. GOLD PAR HOSIERY MILLS AND KNITWEAR
|
October 14, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. AJAY METALS
|
November 5, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. NAHAR SPINNING MILLS LTD
|
December 5, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. DAULAT RAM CHHOG MAL
|
September 3, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SHUBH LATA
|
September 10, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. GURCHARAN SINGH AND SONS
|
September 22, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. K C MAHAJAN
|
September 22, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCIES PVT LTD
|
September 22, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
September 24, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIJ MOHAN SINGH
|
September 30, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. KISSAN FRIENDS ICE FACTORY AND COLD STORAGE
|
September 29, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGDISH CHAND WALIA AND CO
|
September 29, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SURI SONS
|
September 29, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCIES PRIVATE LIMITED
|
September 29, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. KISHAN GOPAL SHITAL PARSHAD
|
July 28, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL METAL WORKS P LTD
|
July 28, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. G S AUTO INDUSTRIES PVT LTD
|
July 28, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. F C SONDHI AND CO INDIA PVT LTD
|
July 15, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. ATLAS AUTO CYCLE LTD
|
July 15, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. GOLDEN ENGINEERING WORKS
|
July 15, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. BECO ENGINEERING CO
|
July 30, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SUBHDIAL KHANNA
|
August 5, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. MEHTA PHARMACEUTICALS PVT LTD
|
August 6, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SHAHZEDANAND CHARITY TRUST
|
August 7, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. RICO INDUSTRIES
|
August 12, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. O K HOSIERY MILLS
|
August 18, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB BONE MILLS
|
August 18, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB TRACTORS CO-OPERATIVE MULTI-PURPOSE SOCIETY LTD
|
August 19, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. DEEPAK INDUSTRIES
|
August 11, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. UNITED FARMS
|
May 15, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIV CHAND SATNAM PAUL
|
May 19, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. PIARA SINGH
|
July 7, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. HANSA AGENCY P LTD
|
July 7, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. JYOTI DHILLON
|
April 24, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. DOABA CO-OPERATIVE SUGAR MILLS LTD
|
April 24, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. HAZARI LAL
|
April 28, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAGAT SINGH
|
May 12, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. RAMESHWAR PARSHAD A P OF LATE HARI KRISHAN DASS-HUF
|
May 12, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD
|
January 24, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. ARIDHAMAN JAIN
|
March 13, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. KAHAN PAL
|
February 7, 1997 |
|
COMMISSIONER OF INCOME-TAX Vs. MANJULA SOOD
|
February 14, 1997 |
|
COMMISSIONER OF INCOMETAX Vs. HARYANA IRON AND STEEL MILLS
|
July 15, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. SHANTI DEVI
|
August 11, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. SUDHIR KUMAR
|
November 6, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. SARABJIT SINGH
|
November 6, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMAN KANT
|
November 6, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. OM PRAKASH AND SONS
|
November 6, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. UMESH KUMAR
|
November 6, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. HIRA LAL MEHRA.
|
March 14, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. HIRA LAL MEHRA
|
July 14, 1997 |
|
COMMISSIONER OF WEALTH-TAX Vs. DEEPAK DUMRA
|
November 6, 1997 |
|
CONSTABLE JAGMAL SINGH Vs. STATE OF HARYANA
|
November 18, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. KARNA KHANNA
|
January 22, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. KISMAT RAI KHANNA
|
September 15, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. ASHOK KUMAR AND MAHESH CHANDER
|
March 11, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. JUGAL KISHORE
|
March 11, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. SOM CHAND KATIA
|
March 17, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. MOHINDER SINGH
|
March 14, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. SITA DEVI
|
January 22, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. NIRMAL KHANNA
|
January 22, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. GURBACHAN SINGH
|
January 21, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. JATINDER KUMAR
|
January 14, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. PUSHPA ANAND ACCOUNTABLE PERSON OF TILAK RAJ ANAND
|
May 27, 1997 |
|
COURT ON ITS MOTION Vs. KULBIR SINGH
|
October 17, 1997 |
|
COURT ON ITS OWN MOTION Vs. ASHOK GANDHI
|
February 3, 1997 |
|
COURT ON ITS OWN MOTION Vs. BALJINDER SINGH
|
July 4, 1997 |
|
COURT ON ITS OWN MOTION Vs. PUNJAB & HARYANA HIGH COURT
|
November 4, 1997 |
|
COURT ON ITS OWN MOTION Vs. ASHOK KUMAR KAPOOR
|
August 28, 1997 |
|
CRYSTAL ELECTRICAL Vs. STATE OF PUNJAB
|
January 3, 1997 |
|
D A VAISHNAV Vs. STATE OF PUNJAB
|
March 20, 1997 |
|
D B EXPORTS INDIA Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1997 |
|
D.C. GARG Vs. STATE OF HARYANA
|
August 28, 1997 |
|
D.S.P. JAGDISH NAGAR Vs. STATE OF HARYANA ETC.
|
January 8, 1997 |
|
DAKAN LAL Vs. STATE OF PUNJAB
|
April 21, 1997 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
March 17, 1997 |
|
DALBIR SINGH Vs. DARSHAN KAUR
|
December 12, 1997 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
November 19, 1997 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
November 6, 1997 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
May 13, 1997 |
|
DALIP KAUR Vs. STATE OF PUNJAB
|
November 13, 1997 |
|
DALIP KAUR Vs. GURDIAL KAUR MARRO
|
October 15, 1997 |
|
DALIP SINGH Vs. RAM SINGH
|
March 5, 1997 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
October 14, 1997 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
February 19, 1997 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
DALIP SINGH Vs. UNION OF INDIA
|
May 16, 1997 |
|
DALIP SINGH Vs. NAZAR KHAN
|
July 24, 1997 |
|
DALJIT KAUR NARAIN SINGH Vs. STATE OF PUNJAB
|
May 2, 1997 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
April 8, 1997 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
May 15, 1997 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
July 4, 1997 |
|
DANA SINGH Vs. SINDER PAL
|
January 21, 1997 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
May 2, 1997 |
|
DARBARA SINGH Vs. JAGTAR SINGH
|
April 9, 1997 |
|
DARSHAN KAUR Vs. SURINDER MOHAN
|
May 27, 1997 |
|
DARSHAN KUMAR Vs. JAGDISH LAL SEHGAL
|
May 22, 1997 |
|
DARSHAN KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
September 9, 1997 |
|
DARSHAN KUMAR DEVINDER KUMAR KARYANA MERCHANT Vs. STATE OF HARYANA
|
April 1, 1997 |
|
DARSHAN LAL Vs. DIRECTOR STATE TRANSPORT
|
March 3, 1997 |
|
DARSHAN LAL Vs. STATE OF HARYANA
|
April 8, 1997 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 16, 1997 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 6, 1997 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 6, 1997 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 3, 1997 |
|
DARSHAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 11, 1997 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
March 3, 1997 |
|
DARSHAN SINGH Vs. SANTOKH SINGH
|
January 21, 1997 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 22, 1997 |
|
DARSHAN SINGH NAGPAL Vs. THE STATE OF HARYANA AND OTHERS
|
September 29, 1997 |
|
DARSHAN SINGH SODHI Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
DARSHANA DEVI Vs. DES RAJ SINGH THAKUR
|
May 7, 1997 |
|
DARYAO SINGH Vs. STATE OF HARYANA
|
July 9, 1997 |
|
DATA ELECTRIC CO Vs. STATE OF HARYANA
|
August 21, 1997 |
|
DAVINDER SINGH SARPANCH Vs. STATE OF PUNJAB
|
May 29, 1997 |
|
DAYA KISHAN Vs. STATE OF HARYANA
|
April 25, 1997 |
|
DAYA NAND Vs. KASHMIR SINGH
|
April 29, 1997 |
|
DAYA SINGH Vs. BISHAN KAUR
|
December 19, 1997 |
|
DAYAL SINGH Vs. STATE OF HARYANA
|
September 23, 1997 |
|
DEEP CHAND SHIVRIAN Vs. STATE OF HARYANA AND OTHERS
|
July 16, 1997 |
|
DEEP KUMAR Vs. STATE OF PUNJAB
|
September 10, 1997 |
|
DEEP KUMAR Vs. STATE OF PUNJAB
|
March 10, 1997 |
|
DEEPAK AGNIHOTRI Vs. JAI BHAN
|
April 3, 1997 |
|
DEEPAK AMBAWANI Vs. STATE OF HARYANA
|
August 28, 1997 |
|
DEEPAK KUMAR Vs. JAI NARAIN
|
January 7, 1997 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. UNITECH INDUSTRIES PVT LTD
|
August 6, 1997 |
|
DERA SIRI CHAND DARBAR Vs. STATE OF PUNJAB
|
November 11, 1997 |
|
DES RAJ Vs. AKAL TRANSPORT COMPANY PVT LTD , LUDHIANA
|
February 18, 1997 |
|
DES RAJ Vs. SHAM LAL
|
February 20, 1997 |
|
DES RAJ Vs. KISHAN CHAND
|
August 11, 1997 |
|
DESH RAJ GUPTA Vs. DEPUTY COMMISSIONER U T CHANDIGARH
|
February 11, 1997 |
|
DESH RAJ SINGLA Vs. THE MANAGING DIRECTOR, U.C.O. BANK AND ANOTHER
|
February 26, 1997 |
|
DESHA Vs. RANDHIR SINGH
|
April 22, 1997 |
|
DEV PARKASH Vs. KULWANT RAI BERRY
|
November 18, 1997 |
|
DEV RAJ GARG Vs. STATE OF PUNJAB
|
January 2, 1997 |
|
DEVA SINGH Vs. STATE OF PUNJAB
|
October 17, 1997 |
|
DEVANS MODERN BREWERIES LIMITED Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
DEVI SAHAI Vs. MAHABIR PRASHAD
|
May 13, 1997 |
|
DEVINDER KAUR Vs. STATE OF PUNJAB
|
February 24, 1997 |
|
DEVINDER KUMAR @ DEV KUMAR Vs. UNION OF INDIA
|
February 13, 1997 |
|
DEVINDER NATH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
January 30, 1997 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
July 1, 1997 |
|
DEVINDER SINGH GROVER Vs. FOOD CORPORATION OF INDIA
|
February 20, 1997 |
|
DEVINDER SINGH LAMBA Vs. STATE OF HARYANA
|
March 5, 1997 |
|
DEWA SINGH Vs. UNION OF INDIA
|
May 2, 1997 |
|
DEWINDER SINGH Vs. UNION OF INDIA
|
May 12, 1997 |
|
DHAMIJA SALES CORPORATION Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
DHAN KAUR Vs. CONTROLLER OF ESTATE DUTY
|
July 16, 1997 |
|
DHANPAT SINGH Vs. STATE OF HARYANA
|
November 3, 1997 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
August 7, 1997 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
December 17, 1997 |
|
DHARAM PAL Vs. BOARD OF SCHOOL EDUCATION, HARYANA
|
May 20, 1997 |
|
DHARAM PAL SHARMA Vs. STATE OF PUNJAB
|
September 23, 1997 |
|
DHARAM SINGH Vs. THE STATE OF HARYANA AND ANOTHER
|
August 29, 1997 |
|
DHARAM SINGH Vs. COLLECTOR
|
February 19, 1997 |
|
DHARAM VIR SHARMA Vs. CHHOTI DEVI
|
March 4, 1997 |
|
DHARAM WATI CHAUHAN Vs. THE STATE OF HARYANA AND ANR.
|
April 10, 1997 |
|
DHARAMBIR Vs. STATE OF HARYANA
|
January 10, 1997 |
|
DHARAMPAL Vs. STATE OF PUNJAB
|
February 25, 1997 |
|
DHARAMPAL SINGH Vs. UNION OF INDIA
|
August 13, 1997 |
|
DHARAMSHALA AND PIYAO Vs. DEVI RAM
|
April 8, 1997 |
|
DHARAMVIR SHARMA Vs. UNITED COMMERCIAL BANK
|
February 24, 1997 |
|
DHARM PAL Vs. WALAITI LAL
|
January 21, 1997 |
|
DHARMENDER SINGH SANDHU Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
DHARMINDER SINGH SUPERINTENDENT OF POLICE CID Vs. HOME SECRETARY GOVERNMENT OF PUNJAB
|
October 1, 1997 |
|
DHOULI Vs. RAM NIWAS
|
May 19, 1997 |
|
DHRUP SHARMA Vs. STATE OF PUNJAB
|
May 8, 1997 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
DIGVIJAY Vs. KUNDAN LAL
|
November 28, 1997 |
|
DIMPLE JAIN Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
|
January 28, 1997 |
|
DINA NATH Vs. HARYANA FINANCIAL CORPORATION
|
January 17, 1997 |
|
DINESH Vs. STATE OF HARYANA
|
January 24, 1997 |
|
DIRECTOR AGRICULTURE Vs. GURMUKH MAL SHIBBA MAL
|
July 29, 1997 |
|
DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER FEROZEPUR Vs. JAGDISH SINGH
|
December 2, 1997 |
|
DIVAKAR SINGH Vs. STATE OF HARYANA
|
January 3, 1997 |
|
DIVISIONAL FOREST OFFICER SOCIAL FORESTRY PROJECT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 6, 1997 |
|
DIWAKAR Vs. JAI RAM
|
May 23, 1997 |
|
DIWAN SHAH Vs. STATE OF HARYANA
|
February 27, 1997 |
|
DIWAN SINGH Vs. OM PRAKASH
|
May 12, 1997 |
|
DIWAN SINGH Vs. KEHRI
|
May 12, 1997 |
|
DIWAN SINGH Vs. KEHRI
|
May 2, 1997 |
|
DLF INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
September 10, 1997 |
|
DOABA COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF PUNJAB
|
February 19, 1997 |
|
DOGAR SINGH Vs. SHOBHA GUPTA
|
August 11, 1997 |
|
DOGAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
February 25, 1997 |
|
DOMINENT OFF-SET P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
April 30, 1997 |
|
DR. AVTAR SINGH Vs. CHAUDHARY CHARAN SINGH AGRICULTURAL UNIVERSITY
|
July 14, 1997 |
|
DR. D.K. SONI Vs. THE STATE OF HARYANA AND OTHERS
|
April 30, 1997 |
|
DR. I.S. MUHAR, DIRECTOR OF DISTANCE EDUCATION, MDU Vs. MAHARSHI DAYANAND UNIVERSITY
|
September 9, 1997 |
|
DR. J.S. BHATIA Vs. BOARD OF MANAGEMENT OF CCS HAR. AGRI. UNI., HISAR
|
April 21, 1997 |
|
DR. RAM SARUP KUKREJA Vs. P.G.I. CHANDIGARH AND ANR.
|
July 30, 1997 |
|
DR. SUMAN BHASKAR Vs. STATE OF HARYANA
|
July 3, 1997 |
|
DR. VINEET GALHOTRA Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 1997 |
|
DURGA DASS Vs. CHARAN DASS
|
July 7, 1997 |
|
DWARKA MINERALS AND CHEMICALS P LTD Vs. C C E APPEALS
|
April 4, 1997 |
|
DYAL CHAND Vs. BIHARI LAL
|
January 21, 1997 |
|
EMERALD INTERNATIONAL LTD Vs. STATE OF PUNJAB
|
February 21, 1997 |
|
EMERALD INTERNATIONAL LTD Vs. STATE OF PUNJAB
|
March 19, 1997 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KELVINATOR OF INDIA LTD
|
March 21, 1997 |
|
ENVIRONMENT SOCIETY OF INDIA Vs. ADMINISTRATOR CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH
|
July 3, 1997 |
|
ER. O.P. DUGGAL Vs. STATE OF PUNJAB
|
December 16, 1997 |
|
ESCORTS EMPLOYEES ANCILLARIES Vs. COMMISSIONER OF INCOME-TAX
|
September 11, 1997 |
|
EX CONSTABLE RAM KISHAN NO 403/KLN Vs. STATE OF HARYANA
|
December 8, 1997 |
|
EX SEPOY SULAKHAN SINGH Vs. UNION OF INDIA
|
May 19, 1997 |
|
EX. CONSTABLE KARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 1997 |
|
EX. CONSTABLE RAJINDER SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
July 25, 1997 |
|
EXPO EXPERT PRIVATE LTD Vs. JAI GOPAL ANGRISH
|
May 29, 1997 |
|
FAKHRUDDIN Vs. JAI KISHAN
|
February 7, 1997 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. PRESIDING OFFICERS INDUSTRIAL TRIBUNAL
|
January 6, 1997 |
|
FATEH MOHMMAD Vs. THE GURGAON CENTRAL COOPERATIVE BANK LTD., GURGAON
|
October 14, 1997 |
|
FAZRU Vs. STATE OF HARYANA
|
November 4, 1997 |
|
FEDERATION OF PUNJAB SMALL SCALE INDUSTRIES ASSOCIATION Vs. MUNICIPAL CORPORATION
|
November 28, 1997 |
|
FINE SURGICAL DRESSING MANUFACTURING CO Vs. STATE OF PUNJAB
|
January 30, 1997 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
March 18, 1997 |
|
FOOD CORPORATION OF INDIA Vs. GANESH RICE MILLS
|
September 26, 1997 |
|
G S OBEROI Vs. STATE OF PUNJAB
|
July 7, 1997 |
|
G.S. BALI Vs. STATE OF HARYANA
|
July 21, 1997 |
|
GAGAN HOTEL AND RESTAURANT Vs. STATE OF PUNJAB
|
April 2, 1997 |
|
GAGAN JYOT MANN Vs. STATE OF PUNJAB
|
November 21, 1997 |
|
GAJE SINGH Vs. PANIPAT CO OPERATIVE SUGAR MILLS LTD
|
May 12, 1997 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
GAJJAN SINGH Vs. SANT KAUR ALIAS JASWANT KAUR
|
May 6, 1997 |
|
GAMDOOR SINGH Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
GANDHI VIDEO PARLOUR Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
GANESH DASS Vs. STATE OF PUNJAB
|
January 27, 1997 |
|
GANESH FLOUR MILLS CO LTD Vs. STATE OF HARYANA
|
March 31, 1997 |
|
GANGA DHAR Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 22, 1997 |
|
GARJA SINGH Vs. GRAM PANCHAYAT, HARBANSPURA
|
July 31, 1997 |
|
GAURI FARM EQUIPMENTS Vs. STATE OF PUNJAB
|
February 19, 1997 |
|
GAVATRI KHADI AVEM UDYOG SAMITI Vs. STATE OF HARYANA
|
July 23, 1997 |
|
GEE KAY TEXTILES LIMITED Vs. HARYANA INDUSTRIAL DEVELOPMENT CORPORATION
|
September 15, 1997 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, NAWAN SHEHAR Vs. SARSANDER KUMAR
|
January 22, 1997 |
|
GHAWA RAM AND SONS Vs. PUNJAB SYNDICATE FINANCE INDIA PVT LTD
|
January 17, 1997 |
|
GIAN CHAND Vs. THE STATE OF HARYANA AND OTHERS
|
October 6, 1997 |
|
GIAN SINGH Vs. HARJIT SINGH
|
November 25, 1997 |
|
GIAN SINGH Vs. COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR
|
February 3, 1997 |
|
GIRI RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 6, 1997 |
|
GIRISH ARORA Vs. STATE OF HARYANA
|
May 22, 1997 |
|
GOMTI Vs. BAHADUR
|
February 13, 1997 |
|
GOPAL Vs. STATE OF HARYANA
|
April 25, 1997 |
|
GOPI RAM Vs. STATE OF HARYANA
|
February 7, 1997 |
|
GOYAL AND CO. Vs. STATE OF HARYANA
|
January 27, 1997 |
|
GRAM PANCHAYAT Vs. SUB DIVISIONAL OFFICER CIVIL
|
March 21, 1997 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
May 6, 1997 |
|
GRAM PANCHAYAT Vs. RAO PIRTHI SINGH
|
July 1, 1997 |
|
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
|
March 3, 1997 |
|
GRAM PANCHAYAT Vs. LAKHA SINGH
|
January 17, 1997 |
|
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
January 17, 1997 |
|
GRAM PANCHAYAT Vs. SINGH RAM
|
January 8, 1997 |
|
GRAM PANCHAYAT Vs. COMMISSIONER
|
December 16, 1997 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
October 1, 1997 |
|
GRAM PANCHAYAT OF VILLAGE CHANDU KHURD Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
April 17, 1997 |
|
GRAM PANCHAYAT VILLAGE DAROLI JAT Vs. SUB-DIVISIONAL MAGISTRAT
|
August 1, 1997 |
|
GRAM/PANCHAYAT GRAM SABHA VILLAGE UGANI TEH. RAJPURA DISTT. PATIALA Vs. STATE OF PUNJAB
|
March 17, 1997 |
|
GUAR GUM CHEMICALS LTD Vs. EXCISE AND TAXATION OFFICER
|
January 20, 1997 |
|
Gulab Singh Vs. State of Haryana
|
September 16, 1997 |
|
GULBIR KAUR Vs. LAND ACQUISITION COLLECTOR PUNJAB URBAN ESTATES
|
April 11, 1997 |
|
GULBIR KAUR Vs. STATE OF PUNJAB
|
April 3, 1997 |
|
GULSHAN KUMAR Vs. STATE OF HARYANA
|
April 22, 1997 |
|
GULSHAN NANDA Vs. STATE OF HARYANA
|
March 17, 1997 |
|
GULSHARAN SINGH Vs. UNION OF INDIA
|
November 17, 1997 |
|
GULWANT SINGH Vs. STATE OF PUNJAB
|
October 22, 1997 |
|
GURAN DITTA GABA Vs. STATE OF PUNJAB
|
January 9, 1997 |
|
GURANDITTA @ GURDIAL SINGH Vs. STATE OF HARYANA
|
July 10, 1997 |
|
GURBACHAN KAUR Vs. PREETAM SINGH
|
September 8, 1997 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
October 9, 1997 |
|
GURBACHAN SINGH Vs. GURDEV SINGH
|
January 31, 1997 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
January 6, 1997 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 27, 1997 |
|
GURBAX SINGH Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA
|
February 11, 1997 |
|
GURBHAJAN SINGH MANN Vs. STATE OF PUNJAB
|
May 19, 1997 |
|
GURBIR SINGH Vs. UNION OF INDIA
|
July 23, 1997 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 17, 1997 |
|
GURCHARAN SINGH Vs. LEELA RANI
|
March 18, 1997 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 8, 1997 |
|
GURCHARAN SINGH Vs. THE PRESIDING OFFICER, CENTRAL INDUSTRIAL TRIBUNAL
|
August 28, 1997 |
|
GURCHARAN SINGH Vs. HARJINDER SINGH
|
July 30, 1997 |
|
GURCHARAN SINGH Vs. JAG RAM
|
November 12, 1997 |
|
GURCHARAN SINGH KAKA Vs. STATE OF PUNJAB
|
September 17, 1997 |
|
GURCHARAN SINGH SANDHU Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
GURDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 1997 |
|
GURDAS SINGH Vs. STATE OF HARYANA
|
August 5, 1997 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
February 4, 1997 |
|
GURDEEP SINGH Vs. DALJIT KAUR
|
January 7, 1997 |
|
GURDEV KAUR Vs. BALWINDER SINGH
|
August 11, 1997 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
February 26, 1997 |
|
GURDEV SINGH Vs. SURJEET SINGH
|
July 15, 1997 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 2, 1997 |
|
GURDEV SINGH @ DEVA Vs. STATE OF PUNJAB
|
November 18, 1997 |
|
GURDIAL KAUR Vs. COMMISSIONER, PATIALA DIVISION
|
October 21, 1997 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
January 13, 1997 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
April 10, 1997 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
January 10, 1997 |
|
GURDIAL SINGH Vs. SAWINDER SINGH
|
May 22, 1997 |
|
GURDIP SINGH Vs. THE HARYANA STATE ELECTRICITY BOARD
|
September 24, 1997 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
GURDIP SINGH Vs. SOHAN SINGH
|
March 21, 1997 |
|
GURDIT SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
|
November 27, 1997 |
|
GURIA BUS SERVICE PVT. LTD Vs. STATE TRANSPORT AUTHORITY
|
December 23, 1997 |
|
GURINDER SINGH KAIRON Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1997 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
July 31, 1997 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
May 5, 1997 |
|
GURJEET KAUR ALIAS GUDDI Vs. AMAR SINGH
|
February 25, 1997 |
|
GURJINDER SINGH Vs. STATE OF PUNJAB
|
August 18, 1997 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
November 13, 1997 |
|
GURMAIL KAUR Vs. GURMEL SINGH
|
July 3, 1997 |
|
GURMEET KAUR Vs. PUNJAB STATE
|
January 30, 1997 |
|
GURMEET KAUR Vs. STATE OF PUNJAB
|
September 10, 1997 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
December 8, 1997 |
|
GURMEJ KAUR ALIAS GURMESH KAUR Vs. SURINDER KAUR ALIAS SWINDER KAUR
|
May 30, 1997 |
|
GURMEJ SINGH Vs. STATE OF HARYANA
|
February 28, 1997 |
|
GURMESH BISHNOI Vs. SH BHAJAN LAL M L A
|
August 22, 1997 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
GURNAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
|
October 7, 1997 |
|
GURNAM SINGH Vs. JOGINDER SINGH
|
July 28, 1997 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
August 21, 1997 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
April 29, 1997 |
|
GURPAL SINGH Vs. LALIT HANDA
|
April 9, 1997 |
|
GURPAL SINGH Vs. DARSHAN SINGH
|
March 17, 1997 |
|
GURPARTAP SINGH Vs. STATE OF PUNJAB
|
December 15, 1997 |
|
GURPRIT SINGH Vs. RANJIT KAUR
|
May 16, 1997 |
|
GURSHARAN S. KANG Vs. THE PUNJAB AND HARYANA HIGH COURT
|
May 29, 1997 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 7, 1997 |
|
GURSHARANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
May 20, 1997 |
|
GURU GOBIND SINGH EDUCATIONAL TRUST Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
H L AGNIHOTRI Vs. STATE OF HARYANA
|
July 14, 1997 |
|
H M M LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
July 24, 1997 |
|
H. C. CHANDER PAL Vs. STATE OF HARYANA
|
July 20, 1997 |
|
H.K. SANGHI & COMPANY Vs. STATE OF HARYANA
|
January 6, 1997 |
|
H.S. SAINI, EX Vs. UNION OF INDIA
|
March 6, 1997 |
|
HAMIR SINGH Vs. BHAG SINGH
|
February 24, 1997 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
October 15, 1997 |
|
HANS RAJ Vs. PUNJAB STATE
|
July 30, 1997 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
December 8, 1997 |
|
HANS RAJ Vs. STATE OF HARYANA
|
January 21, 1997 |
|
HANUMAN SHARMA Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
HAQIQAT SINGH Vs. AMRITPAL SINGH
|
March 5, 1997 |
|
HARBANS KAUR Vs. MANNA SINGH LAL SINGH
|
April 9, 1997 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
April 9, 1997 |
|
HARBANS LAL CHHABRA Vs. PRESIDING OFFICER, LABOUR COURT JALANDHAR
|
January 6, 1997 |
|
HARBANS SINGH Vs. AMRIK SINGH
|
April 3, 1997 |
|
HARBANS SINGH Vs. FIRM SUNDER MAL SAT PAL
|
July 3, 1997 |
|
HARBANS SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
March 4, 1997 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 7, 1997 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 27, 1997 |
|
HARBANS SINGH AHLUWALIA Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
HARBANS SINGH JALAL EX-MLA Vs. UNION OF INDIA
|
May 27, 1997 |
|
HARBANS SINGH VIRDI Vs. STATE OF PUNJAB
|
May 5, 1997 |
|
HARBHAGWAN SINGH ALIAS HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 19, 1997 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
HARBHAJAN SINGH Vs. GURDIP KAUR
|
January 31, 1997 |
|
HARBHAJAN SINGH Vs. ORIENTAL BANK OF COMMERCE
|
February 19, 1997 |
|
HARBIIAJAN SINGH Vs. T C BANSAL, ITO AND ANOTHER
|
April 11, 1997 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
HARD CORE (INDIA), BHIWANI Vs. UNION OF INDIA
|
February 5, 1997 |
|
HARDUTT @ DATTA Vs. STATE OF HARYANA
|
December 9, 1997 |
|
HARGOPAL SINGH Vs. STATE OF PUNJAB
|
March 11, 1997 |
|
HARI CHAND Vs. RAJ KUMARI D/O SHRI SUNDER DASS
|
August 6, 1997 |
|
HARI CHAND Vs. STATE OF PUNJAB
|
May 29, 1997 |
|
HARI CHAND Vs. M C BHARDWAJ PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 30, 1997 |
|
HARI DEV Vs. MANDIR BHAGWAN DWARKA NATH JI
|
May 16, 1997 |
|
HARI KESH Vs. HARYANA STATE ELECTRICITY BOARD
|
September 23, 1997 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
January 30, 1997 |
|
HARI RAM Vs. PUNJAB NATIONAL BANK
|
December 11, 1997 |
|
HARI RAM Vs. PRESIDING OFFICER
|
October 17, 1997 |
|
HARI RAM MEHTO Vs. VED PARKASH RANJAN & CO ,
|
January 22, 1997 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
July 15, 1997 |
|
HARINDER KUMAR Vs. COROMANDAL FERTILIZERS LTD
|
May 13, 1997 |
|
HARINDER SHARMA Vs. STATE OF PUNJAB
|
August 20, 1997 |
|
HARISH CHAND Vs. BOTI
|
May 30, 1997 |
|
HARISH CHANDER Vs. CHANDIGARH ADMINISTRATION
|
May 14, 1997 |
|
HARISH KUMAR Vs. MINTA ENGG WORK
|
September 11, 1997 |
|
HARJATINDERJIT SINGH DHILLON Vs. DALJIT KAUR
|
August 14, 1997 |
|
HARJINDER SINGH Vs. GURNAM SINGH
|
April 4, 1997 |
|
HARJIT KAUR Vs. STATE OF HARYANA
|
January 27, 1997 |
|
HARJIT SINGH Vs. STATE OF HARYANA
|
March 18, 1997 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
January 13, 1997 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
November 4, 1997 |
|
HARJIT SINGH GONDARA Vs. UNION OF INDIA
|
March 14, 1997 |
|
HARKAWALJIT BRAR Vs. UNION OF INDIA AND ANOTHER
|
May 6, 1997 |
|
HARMAIL SINGH Vs. STATE OF PUNJAB
|
July 28, 1997 |
|
HARMESH LAL Vs. STATE OF PUNJAB
|
April 22, 1997 |
|
HARMINDER SINGH Vs. SUKHPINDER SINGH
|
May 22, 1997 |
|
HARMOHONDER SINGH Vs. STATE OF PUNJAB
|
November 17, 1997 |
|
HARNAM DAS Vs. STATE (FOOD INSPECTOR)
|
January 28, 1997 |
|
HARNAM SINGH Vs. MOHINDER SINGH
|
May 8, 1997 |
|
HARNAM SINGH Vs. KRISHAN KHARMA
|
February 3, 1997 |
|
HARNAM SINGH Vs. GURBAX SINGH
|
January 17, 1997 |
|
HARNAM SINGH Vs. GAJJAN SINGH AND ORS.
|
January 6, 1997 |
|
HARPAL SINGH Vs. UNION TERRITORY, CHANDIGARH
|
July 3, 1997 |
|
HARSHIVINDER SINGH Vs. BHAGAT TRADING CO
|
May 21, 1997 |
|
HARWINDER KAUR Vs. GURSEWAK SINGH ALIAS SEWA SINGH
|
May 29, 1997 |
|
HARYANA AGRICULTURE UNIVERSITY Vs. DHARAM CHAND
|
October 24, 1997 |
|
HARYANA DISTILLERY KAMGAR SANGTHAN Vs. STATE OF HARYANA AND OTHERS
|
October 14, 1997 |
|
HARYANA RAJKIYA ADHYAPAK SANGH Vs. STATE OF HARYANA
|
January 24, 1997 |
|
HARYANA STATE Vs. BABU SINGH
|
January 2, 1997 |
|
HARYANA STATE ELECTRICITY BOARD Vs. MAM CHAND
|
December 22, 1997 |
|
HARYANA STATE ELECTRICITY BOARD Vs. INDER MOHAN NATH SOI
|
October 7, 1997 |
|
HARYANA STATE ELECTRICITY BOARD Vs. SANTOSH GAUBA
|
May 16, 1997 |
|
HARYANA WAREHOUSING CORPORATION Vs. PRESIDING OFFICER LABOUR COURT-CUM-INDUSTRIAL
|
August 19, 1997 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
August 12, 1997 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
January 21, 1997 |
|
HAZARA SINGH Vs. JAGDISH KAUR
|
August 18, 1997 |
|
HAZARA SINGH CHEEMA Vs. STATE OF PUNJAB & ORS.
|
February 13, 1997 |
|
HAZARA SINGH DEAD Vs. KASHMIR KAUR
|
August 4, 1997 |
|
HAZURA SINGH Vs. DINA NATH
|
August 1, 1997 |
|
HC KANWALJIT SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 23, 1997 |
|
HEAD CONSTABLE (AD HOC) BALWAN SINGH Vs. STATE OF HARYANA
|
January 28, 1997 |
|
HEAD CONSTABLE RACHHPAL SINGH Vs. STATE OF PUNJAB
|
December 18, 1997 |
|
HERIKE RICE MILLS Vs. STATE OF PUNJAB
|
December 3, 1997 |
|
HIDUSTAN PESTICIDES Vs. STATE OF HARYANA
|
October 17, 1997 |
|
HIMAYAYAM TEA PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
March 18, 1997 |
|
HIND LEVERS CHEMICALS LTD Vs. STATE OF PUNJAB
|
April 7, 1997 |
|
HINDUSTAN CONSTRUCTION CO LIMITED Vs. STATE OF HARYANA
|
May 26, 1997 |
|
HINDUSTAN LEVER LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 16, 1997 |
|
HINDUSTAN PALVERISING MILL Vs. STATE OF PUNJAB
|
February 12, 1997 |
|
HOUSING BOARD HARYANA Vs. RAJ RANI
|
January 13, 1997 |
|
HUKAM CHAND Vs. OM CHAND
|
July 8, 1997 |
|
HUSAN LAL Vs. UNION TERRITORY CHANDIGARH
|
August 21, 1997 |
|
HUSSAIN LA L R OF RAJU RAM Vs. IMPROVEMENT TRUST TRIBUNAL
|
January 14, 1997 |
|
HYBRID SEEDS AND PESTICIDES Vs. STATE OF PUNJAB
|
July 2, 1997 |
|
ILLYAS Vs. STATE OF HARYANA
|
March 19, 1997 |
|
IMLA DEVI Vs. UNION TERRITORY
|
August 28, 1997 |
|
INCOME TAX-OFFICER Vs. SHIV LAL MURARI LAL
|
January 16, 1997 |
|
INDER PAUL KHANNA Vs. INOCME TAX OFFICER
|
March 13, 1997 |
|
INDER SINGH Vs. STATE OF HARYANA
|
December 1, 1997 |
|
INDER SINGH GURAM Vs. U.T. CHANDIGARH
|
November 17, 1997 |
|
INDERBIR SINGH Vs. STATE OF PUNJAB
|
November 21, 1997 |
|
INDERBIR SINGH @ JUGNU Vs. STATE OF PUNJAB
|
March 12, 1997 |
|
INDERJEET Vs. STATE OF HARYANA
|
May 23, 1997 |
|
INDERJIT Vs. YASH PAL
|
August 20, 1997 |
|
INDERJIT KAUR Vs. SURINDER SINGH
|
November 25, 1997 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
November 25, 1997 |
|
INDERJIT SINGH Vs. PUNJAB STATE
|
April 23, 1997 |
|
INDERJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 3, 1997 |
|
INDERPAL SINGH Vs. STATE OF PUNJAB
|
September 23, 1997 |
|
INDIAN GAS CYLINDERS Vs. STATE OF HARYANA
|
May 30, 1997 |
|
INDIAN OIL CORPORATION LIMITED NEW DELHI Vs. STATE OF HARYANA
|
February 19, 1997 |
|
INDRAJ Vs. STATE OF HARYANA
|
April 1, 1997 |
|
INDRAJ SINGH Vs. STATE OF HARYANA
|
September 19, 1997 |
|
INDU Vs. UNION TERRITORY ADMINISTRATION
|
September 19, 1997 |
|
INSTITUTION OF ENGINEERS INDIA Vs. RAKESH KUMAR PANDOVE ST 013266-2
|
June 2, 1997 |
|
INTERNATIONAL SWITCHGEARS Vs. UNION TERRITORY OF CHANDIGARH
|
August 19, 1997 |
|
IQBAL SINGH Vs. HERNEK SINGH
|
September 9, 1997 |
|
IQBAL SINGH SETHI Vs. MANGAT RAM
|
April 21, 1997 |
|
ISHWAR DAYAL Vs. INDER SAIN
|
May 29, 1997 |
|
J M P MANUFACTURING AND COMPANY Vs. UNION OF INDIA
|
July 31, 1997 |
|
J N ARORA Vs. UNION BANK OF INDIA
|
September 8, 1997 |
|
J S BUDH Vs. AMRIK KAPOOR
|
July 25, 1997 |
|
J.L. BHUTANI Vs. STATE OF HARYANA
|
April 25, 1997 |
|
JAG RAM Vs. STATE OF HARYANA
|
February 7, 1997 |
|
JAGAN LAL Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
JAGAN NATH Vs. PUNJAB STATE
|
February 6, 1997 |
|
JAGAN NATH SURI Vs. BABITA
|
September 5, 1997 |
|
JAGDEV SINGH Vs. DARBARA SINGH
|
November 25, 1997 |
|
JAGDISH Vs. STATE OF HARYANA
|
February 7, 1997 |
|
JAGDISH Vs. STATE OF HARYANA
|
May 13, 1997 |
|
JAGDISH KAUR Vs. STATE OF PUNJAB
|
February 3, 1997 |
|
JAGDISH KAUR Vs. PUNJAB UNIVERSITY
|
September 29, 1997 |
|
JAGDISH LAL Vs. THE STATE OF HARYANA AND ANOTHER
|
January 8, 1997 |
|
JAGDISH SINGH Vs. THE POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS
|
August 28, 1997 |
|
JAGDISH SINGH Vs. GURU AMARJIT SINGH
|
May 30, 1997 |
|
JAGDISH SINGH RANA Vs. STATE OF HARYANA
|
May 2, 1997 |
|
JAGE RAM Vs. STATE OF HARYANA
|
January 24, 1997 |
|
JAGGA SINGH Vs. STATE OF HARYANA
|
January 27, 1997 |
|
JAGGAR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 18, 1997 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
May 19, 1997 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
May 2, 1997 |
|
JAGIR SINGH ALIAS BALDEV SINGH Vs. BASANT KAUR
|
May 12, 1997 |
|
JAGIR SINGH BALRAJ KUMAR AND CO Vs. COMMISSIONER OF INCOME-TAX
|
September 22, 1997 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
December 12, 1997 |
|
JAGJIT SINGH Vs. STATE OF HARYANA
|
January 20, 1997 |
|
JAGJIWAN KUMAR Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX
|
March 14, 1997 |
|
JAGMAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
March 18, 1997 |
|
JAGMAL SINGHS Vs. KAL DEVI
|
February 7, 1997 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
May 2, 1997 |
|
JAGSIR SINGH Vs. PARAMJIT KAUR
|
August 1, 1997 |
|
JAI NARAIN Vs. KARTAR DEVI
|
October 20, 1997 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
March 5, 1997 |
|
JAI RAM SHARMA Vs. STATE OF PUNJAB
|
May 22, 1997 |
|
JAINTI PARSHAD JAIN Vs. MUNICIPAL COMMITTEE FEROZEPORE
|
January 17, 1997 |
|
JAJBIR SINGH Vs. PB. BACKWARD CLASSES LAND DEVELOPMENT & FINANCE CORP, CHD.
|
July 7, 1997 |
|
JALAM SINGH Vs. UNION OF INDIA
|
July 24, 1997 |
|
JANG SINGH Vs. JEETO
|
May 8, 1997 |
|
JANG SINGH Vs. STATE OF PUNJAB
|
August 18, 1997 |
|
JANKI DASS Vs. SHANTI
|
October 22, 1997 |
|
JANTA BRICK KILN CO Vs. STATE OF PUNJAB
|
March 4, 1997 |
|
JANTA KHADI GRAM UDYOG VIKAS SAMITI Vs. HARYANA KHADI AND VILLAGE INDUSTRIES BOARD
|
August 21, 1997 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
August 29, 1997 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 28, 1997 |
|
JARNAIL SINGH Vs. UNION OF INDIA
|
March 11, 1997 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
JASBIR KAUR Vs. STATE OF HARYANA
|
May 13, 1997 |
|
JASBIR KAUR Vs. JASWANT SINGLE
|
August 11, 1997 |
|
JASBIR KAUR, LECTURER, BIOLOGY, GOVERNMENT GIRLS SENIOR SECONDARY SCHOOL, GURDASPUR Vs. STATE OF PUNJAB AND OTHERS
|
February 5, 1997 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
July 30, 1997 |
|
JASBIR SINGH MOHINDER SINGH Vs. STATE OF HARYANA
|
January 3, 1997 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
November 3, 1997 |
|
JASPAL KAUR Vs. STATE OF PUNJAB
|
November 19, 1997 |
|
Jaspal Singh Vs. State of Punjab
|
May 2, 1997 |
|
JASPINDER SINGH Vs. HARNEK SINGH
|
August 27, 1997 |
|
JASVINDER SINGH Vs. STATE OF HARYANA
|
February 17, 1997 |
|
JASVIR SINGH Vs. HARSHARANJIT SINGH
|
September 10, 1997 |
|
JASWANT KAUR Vs. NEK SINGH
|
January 31, 1997 |
|
JASWANT RAI JAIN Vs. SURINDERPAL SINGH BHUTTAL
|
March 15, 1997 |
|
JASWANT RAI JAIN Vs. SURINDER PAL SINGH BHUTTAL
|
September 24, 1997 |
|
JASWANT SINGH Vs. GUL MOHD ALIAS MOOL MOHD
|
July 30, 1997 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
May 20, 1997 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
April 25, 1997 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 13, 1997 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 24, 1997 |
|
JASWINDER PAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
September 19, 1997 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
October 20, 1997 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
JATINDER KUMAR Vs. HARYANA ROADWAYS
|
January 7, 1997 |
|
JATINDER PAL SINGH ALIAS SONU Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
September 30, 1997 |
|
JATINDER SINGH Vs. STATE OF PUNJAB
|
January 7, 1997 |
|
JATINDERJIT SINGH Vs. MAHINDERJIT SINGH
|
December 19, 1997 |
|
JEE RAM Vs. STATE OF HARYANA
|
August 6, 1997 |
|
JEET RAM Vs. HARYANA STATE ELECTRICITY BOARD
|
August 4, 1997 |
|
JEET SINGH Vs. COMMISSIONER, PATIALA DIVISION
|
October 21, 1997 |
|
JEET SINGH Vs. STATE OF HARYANA
|
January 14, 1997 |
|
JEET SINGH ALIAS RANJIT SINGH Vs. BABOO SINGH
|
May 12, 1997 |
|
JEETA SINGH Vs. NATHA SINGH
|
April 9, 1997 |
|
JEETO Vs. STATE OF HARYANA
|
December 11, 1997 |
|
JHANDU Vs. MOLI
|
January 22, 1997 |
|
JIT RAM Vs. KHUSIA RAM
|
September 15, 1997 |
|
JIT SINGH Vs. SARWAN SINGH
|
January 16, 1997 |
|
JIT SINGH Vs. SURJIT KAUR
|
February 13, 1997 |
|
JITO BAI Vs. STATE OF PUNJAB
|
August 14, 1997 |
|
JIWAN Vs. RAM SARUP
|
October 17, 1997 |
|
JODHA MAL Vs. STATE OF HIMACHAL
|
September 10, 1997 |
|
JOGA SINGH Vs. UNION TERRITORY
|
May 19, 1997 |
|
JOGINDER KAUR Vs. JASWANT SINGH
|
August 1, 1997 |
|
JOGINDER KAUR Vs. STATE OF PUNJAB
|
February 26, 1997 |
|
JOGINDER PAL Vs. HINDUSTAN PETROLEUM CORPN LTD
|
March 5, 1997 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
April 2, 1997 |
|
JOGINDER PAL VOHRA Vs. STATE OF HARYANA
|
September 11, 1997 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 7, 1997 |
|
JOGINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 11, 1997 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
December 12, 1997 |
|
JOGINDER SINGH Vs. RAJ TAKKAR
|
December 10, 1997 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
July 2, 1997 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
July 14, 1997 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
January 6, 1997 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
September 29, 1997 |
|
JOSH CHEMICALS PVT LTD Vs. STATE OF PUNJAB
|
October 23, 1997 |
|
JYOTI ARORA Vs. STATE OF HARYANA
|
November 17, 1997 |
|
JYOTI SHARMA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
December 11, 1997 |
|
K C INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
February 19, 1997 |
|
K G PILLAI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 3, 1997 |
|
K K SHARMA Vs. NIRMAL SINGH
|
February 3, 1997 |
|
K L BATRA Vs. COMMISSIONER OF INCOME-TAX
|
July 30, 1997 |
|
K.K. BATISH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
KABUL SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
January 10, 1997 |
|
KABUL SINGH Vs. STATE OF PUNJAB
|
November 3, 1997 |
|
KADAM SINGH Vs. STATE OF HARYANA
|
February 5, 1997 |
|
KAFIL AHMED Vs. STATE OF HARYANA
|
November 27, 1997 |
|
KAILASH CHAND Vs. NARINDER KUMAR
|
July 10, 1997 |
|
KAILASH CHAND Vs. STATE OF HARYANA
|
February 18, 1997 |
|
KAILASH CHAND JAIN Vs. GURDIP SINGH
|
May 2, 1997 |
|
KAKA Vs. HASSAN BANO
|
October 21, 1997 |
|
KALA ALIAS KARANAIL SINGH Vs. STATE OF HARYANA
|
July 3, 1997 |
|
KALA SINGH Vs. UNION OF INDIA
|
May 27, 1997 |
|
KALAWATI Vs. STATE OF HARYANA
|
May 15, 1997 |
|
KALAWATI DEVI Vs. STATE OF HARYANA
|
September 15, 1997 |
|
KALSANA CREDIT AND SERVICES CO OPERATIVE SOCIETIES LIMITED Vs. BIKRAM SINGH
|
May 26, 1997 |
|
KAMAL BHATIA Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
KAMAL KHANNA Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
KAMAL SINGH YADAV Vs. STATE OF HARYANA
|
November 7, 1997 |
|
KAMALJIT KAUR Vs. UNION OF INDIA
|
February 25, 1997 |
|
KAMBOJ GRAM UDYOG SAMITI Vs. DHILLON BRICKS WORKS
|
July 15, 1997 |
|
KAMLA DEVI Vs. STATE OF HARYANA
|
July 1, 1997 |
|
KAMLESH Vs. SEWA
|
January 6, 1997 |
|
KAMLESH KUMARI Vs. STATE OF PUNJAB
|
December 9, 1997 |
|
KAMLESH SHARMA Vs. PARAMJIT SACHDEV
|
September 30, 1997 |
|
KANHAYA LAL Vs. HOUSE ALLOTMENT COMMITTEE CHANDIGARH ADMINISTRATION
|
July 30, 1997 |
|
KANHYA LAL Vs. STATE OF HARYANA
|
September 2, 1997 |
|
KANWAL NAIN SINGH MALIK Vs. UNION TERRITORY, CHANDIGARH
|
January 14, 1997 |
|
KANWAL PAL SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY SOCIETY
|
October 21, 1997 |
|
KANWAL SINGH BEDHADAK PATWARI Vs. RAMJI LAL JANGRA
|
August 29, 1997 |
|
KANWAR LAL @ KAMAL Vs. BABU RAM
|
August 14, 1997 |
|
KANWAR MOHINDER SINGH Vs. STATE OF HARYANA
|
September 12, 1997 |
|
KANWAR PAL SINGH Vs. STATE OF PUNJAB
|
September 16, 1997 |
|
KANWARJIT SINGH Vs. BHUPINDER SINGH
|
March 12, 1997 |
|
KANWARJIT SINGH Vs. STATE OF HARYANA
|
February 28, 1997 |
|
KANYA DEVI Vs. SOM NATH
|
July 1, 1997 |
|
KAPOOR RUBBERS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 1, 1997 |
|
KAPOOR SINGH Vs. STATE OF HARYANA
|
February 6, 1997 |
|
KAPOOR SINGH Vs. STATE OF HARYANA
|
October 9, 1997 |
|
KAPUR SINGH Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
|
November 6, 1997 |
|
KARAM CHAND Vs. STATE OF PUNJAB
|
August 26, 1997 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
May 2, 1997 |
|
KARAM SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
February 11, 1997 |
|
KARAM SINGH KAMBOJ Vs. HARBANS SINGH
|
September 26, 1997 |
|
KARAMJIT T.G.T (SS) Vs. THE DIRECTOR, NAVODAYA VIDYALAYA SAMITI
|
September 8, 1997 |
|
KARAMVIR SHARMA Vs. STATE OF HARYANA
|
July 15, 1997 |
|
KARAMVIR SINGH Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
KARAN KUMAR MINOR Vs. COMMISSIONER OF GIFT-TAX
|
July 2, 1997 |
|
KARAN SINGH Vs. STATE OF PUNJAB
|
January 3, 1997 |
|
KARANDEEP SINGH Vs. JAGDISH GOYAL
|
May 7, 1997 |
|
KARNAIL SINGH Vs. JHAGAR SINGH
|
April 9, 1997 |
|
KARNAIL SINGH Vs. THE STATE OF HARYANA AND ORS.
|
October 7, 1997 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
November 18, 1997 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 18, 1997 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 14, 1997 |
|
KARNAL CO-OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 31, 1997 |
|
KARTAR SINGH Vs. UNION OF INDIA
|
March 3, 1997 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
April 24, 1997 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
April 11, 1997 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
February 27, 1997 |
|
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 1997 |
|
KARTAR SINGH VIRK Vs. STATE OF PUNJAB
|
May 9, 1997 |
|
KASHAV DATT Vs. STATE OF HARYANA
|
July 16, 1997 |
|
KASHMIR KAUR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 26, 1997 |
|
Kashmir Singh Vs. State of Haryana
|
July 11, 1997 |
|
KASHMIR SINGH Vs. GURCHARAN SINGH
|
December 9, 1997 |
|
KASHMIR SINGH Vs. BAKHSHISH SINGH
|
May 23, 1997 |
|
KATAR SINGH Vs. KARNAIL SINGH
|
February 26, 1997 |
|
KAUSHALYA DEVI Vs. STATE OF HARYANA
|
August 1, 1997 |
|
KAVITA Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL
|
September 3, 1997 |
|
KAVITA GANDHI Vs. STATE OF HARYANA AND OTHERS
|
September 30, 1997 |
|
KEDAR NATH DHINGRA Vs. KANWAL BHATIA
|
October 14, 1997 |
|
KESAR SINGH Vs. STATE OF PUNJAB
|
February 14, 1997 |
|
KESHO RAM Vs. KAMLA DEVI
|
October 14, 1997 |
|
KESHO RAM DEV RAJ Vs. OM PARKASH
|
December 22, 1997 |
|
KEWAL KRISHAN SHARMA Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 6, 1997 |
|
KEWALJIT SINGH Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
KHALSA COLLEGE Vs. JOINT DIRECTOR PANCHAYATS
|
February 28, 1997 |
|
KHALSA PULP AND PAPER INDUSTRIES P LTD Vs. CELLULOSIX LTD
|
January 10, 1997 |
|
KHARAITI LAL Vs. STATE OF PUNJAB
|
February 5, 1997 |
|
KHAZANCHI LAL Vs. STATE OF HARYANA
|
April 24, 1997 |
|
KHETI SEWA CENTRE Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
Khilali Vs. State of Haryana
|
August 4, 1997 |
|
KHINNI Vs. STATE OF HARYANA
|
February 4, 1997 |
|
KIDDY PALACE Vs. STATE BANK OF INDIA
|
January 28, 1997 |
|
KIMTI LAL Vs. MOTIA RANI
|
April 24, 1997 |
|
KIRAN KUMARI YADAV WIDOW OF R C YADAV CPI 185554 MTD Vs. JAGDEEP SINGH
|
January 20, 1997 |
|
KIRPAL SINGH Vs. STATE OF HARYANA
|
June 11, 1997 |
|
KIRPAL SINGH ALIAS PAL SINGH Vs. STATE OF PUNJAB
|
March 4, 1997 |
|
KISHAN CHAND Vs. COMMISSIONER OF INCOME-TAX
|
January 10, 1997 |
|
KISHAN PIARI Vs. ADDITIONAL CIVIL JUDGE SENIOR DIVISION
|
May 1, 1997 |
|
KISHAN SINGH Vs. STATE OF PUNJAB
|
July 28, 1997 |
|
KISHEN ALIAS KISHNI Vs. STATE OF HARYANA
|
July 2, 1997 |
|
KISHORI LAL Vs. PAWAN KUMAR
|
August 1, 1997 |
|
KITAB SINGH Vs. STATE OF HARYANA
|
December 8, 1997 |
|
KRISHAN KUMAR Vs. HARI RAM
|
September 24, 1997 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 22, 1997 |
|
KRISHAN KUMAR @ SULTAN Vs. ABHEY SINGH
|
May 27, 1997 |
|
KRISHAN KUMAR KESAR Vs. STATE OF PUNJAB
|
May 14, 1997 |
|
KRISHAN KUMAR KHURANA LABOUR DEPARTMENT Vs. DHARAMPAL KAKKAR
|
January 14, 1997 |
|
KRISHAN KUMAR SHARMA Vs. ASHOK KUMAR SHARMA
|
May 6, 1997 |
|
KRISHAN LAL Vs. RAM PIARI
|
January 16, 1997 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
March 21, 1997 |
|
KRISHAN PAL SINGH CHAUHAN Vs. STATE OF HARYANA
|
July 15, 1997 |
|
KRISHAN SEWAK Vs. STATE OF HARYANA
|
August 14, 1997 |
|
KRISHI KAINDER AMRITSAR Vs. STATE OF PUNJAB
|
March 20, 1997 |
|
KRISHNA Vs. COMMISSIONER
|
March 18, 1997 |
|
KRISHNA BAI Vs. JUDICIAL MAGISTRATE IST CLASS
|
February 6, 1997 |
|
KRISHNA KUMAR Vs. ASHWANI KUMAR
|
August 21, 1997 |
|
KRISHNA SACHDEVA Vs. MODELLA KNITWEAR
|
July 22, 1997 |
|
KULDIP CHAND AND ANR. Vs. STATE OF PUNJAB
|
July 1, 1997 |
|
KULDIP ROSHAN Vs. STATE OF PUNJAB
|
April 24, 1997 |
|
KULDIP SINGH Vs. UNION TERRITORY, CHANDIGARH
|
January 31, 1997 |
|
KULDIP SINGH Vs. SANDEEP KAUR
|
January 5, 1997 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
July 17, 1997 |
|
KULDIP SINGH Vs. SARABJIT SINGH
|
July 9, 1997 |
|
KULDIP SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 28, 1997 |
|
KULDIP SINGH LEGAL ASSISTANT PUNJAB FINANCIAL CORPORATION Vs. STATE OF PUNJAB
|
May 7, 1997 |
|
KULJIT SINGH Vs. LAXMI KANTA CHAWLA
|
November 6, 1997 |
|
KULMANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 1997 |
|
KULWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 1997 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
March 14, 1997 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 18, 1997 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
August 13, 1997 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
April 8, 1997 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 8, 1997 |
|
KULWINDER KAUR Vs. HARI SINGH
|
January 3, 1997 |
|
KUMUD WADHWA Vs. MAHENDER KUMAR WADHWA
|
May 19, 1997 |
|
KUNDAN SINGH Vs. SADHU SINGH
|
April 2, 1997 |
|
KURU RAM Vs. HARI SINGH
|
March 12, 1997 |
|
KURUKSHETRA CENTRAL CO Vs. ADDITIONAL REGISTRAR (MARKETING), CO
|
July 30, 1997 |
|
KUSUM TANDON Vs. KANWAL TANDON
|
January 29, 1997 |
|
KUSUM WALIA Vs. TARAWATI
|
December 3, 1997 |
|
LABH SINGH Vs. STATE OF HARYANA
|
August 18, 1997 |
|
LABH SINGH Vs. GURMEET KAUR
|
January 21, 1997 |
|
LABH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 1997 |
|
LABH SINGH ACCOUNTANT UNDER SUSPENSION MILITARY HOSPITAL Vs. MINISTRY OF DEFENCE GOVERNMENT OF INDIA
|
July 25, 1997 |
|
LACHHMAN DASS Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 24, 1997 |
|
LACHHMAN DASS Vs. STATE OF PUNJAB
|
November 24, 1997 |
|
LACHMAN DAS ARORA Vs. GANESHI LAL
|
July 16, 1997 |
|
LAJPAT RAI Vs. VIDYA WATI
|
February 11, 1997 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
December 8, 1997 |
|
LAKHI SINGH Vs. JAI SINGH
|
January 8, 1997 |
|
LAKHMIR SINGH Vs. STATE OF PUNJAB
|
August 29, 1997 |
|
LAKHVINDER SINGH Vs. STATE OF PUNJAB
|
May 19, 1997 |
|
LAKHWINDER SINGH ALIAS GOLA Vs. STATE OF PUNJAB
|
July 31, 1997 |
|
LAKHWINDER SINGH S Vs. C B I
|
May 19, 1997 |
|
LAL CHAND Vs. CHANAN SINGH
|
February 24, 1997 |
|
LAL CHAND Vs. STATE OF HARYANA
|
March 25, 1997 |
|
LAL CHAND Vs. STATE OF HARYANA AND OTHERS
|
May 27, 1997 |
|
LAL CHAND BALWANT RAI Vs. CHAUDHRY JHANDU
|
July 4, 1997 |
|
LALIT KUMAR ARORA Vs. PUNJAB NATIONAL BANK
|
November 12, 1997 |
|
LALITA KUMARI Vs. THE PRESIDING OFFICER AND ANR.
|
September 18, 1997 |
|
LAXMI NARAIN Vs. UNION OF INDIA
|
May 13, 1997 |
|
LEELA RAM Vs. GRAM PANCHAYAT
|
August 18, 1997 |
|
LEHNA SINGH Vs. STATE OF PUNJAB
|
October 1, 1997 |
|
LEKH RAJ Vs. KALAWATI
|
February 6, 1997 |
|
LEKH RAJ Vs. STATE OF HARYANA
|
February 14, 1997 |
|
LEKH RAM Vs. UNION OF INDIA
|
February 3, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE, FEROZEPUR
|
January 30, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MUNICIPAL COMMITTEE
|
January 20, 1997 |
|
LILAWATI Vs. STATE OF PUNJAB
|
August 28, 1997 |
|
LILLY HIRE PURCHASE PRIVATE LIMITED Vs. DARSHAN LAL
|
January 10, 1997 |
|
LUXMI CHAND Vs. STATE OF HARYANA
|
March 4, 1997 |
|
M A WARSI Vs. UNION OF INDIA
|
January 6, 1997 |
|
M F STEELS Vs. PUNJAB AND SIND BANK
|
May 6, 1997 |
|
M K KOHLI Vs. ALFADEAL CHEMICALS
|
January 6, 1997 |
|
M S SHOES EAST LTD Vs. MODELLA KNITWEAR LTD
|
September 19, 1997 |
|
M Sharma AND Co Vs. S K Soni Satish Kumar Soni
|
September 25, 1997 |
|
M.P. GUPTA Vs. HARYANA STATE ELECTRICITY BOARD
|
July 29, 1997 |
|
M.S. NAGRA Vs. STATE OF PUNJAB THROUGH THE SECRETARY
|
January 8, 1997 |
|
M/S AGGARWAL TEXTILE MILLS Vs. SMT. SHANTI
|
May 1, 1997 |
|
M/S ARKAY PASTIFILMS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 4, 1997 |
|
M/S. VXL INDIA LIMITED (O.C.M. WOOLLEN MILLS), AMRITSAR Vs. STATE OF PUNJAB
|
April 23, 1997 |
|
MADALSA RANI Vs. STATE OF HARYANA
|
November 29, 1997 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
April 7, 1997 |
|
MADAN LAL Vs. HARI CHAND
|
December 16, 1997 |
|
MADAN LAL Vs. STATE OF HARYANA AND OTHERS
|
October 20, 1997 |
|
MADAN LAL Vs. UNION OF INDIA
|
January 16, 1997 |
|
MADAN LAL Vs. UNION TERRITORY ADMINISTRATION
|
November 19, 1997 |
|
MADAN LAL @ MADDI Vs. STATE OF PUNJAB
|
July 7, 1997 |
|
MADAN LAL ALIAS BADAN SINGH Vs. HET RAM
|
December 19, 1997 |
|
MADAN MEHAN AND OTHERS Vs. STATE OF HARYANA AND AND ANOTHER
|
December 3, 1997 |
|
MADAN MOHAN @ DAVID Vs. STATE OF HARYANA
|
February 3, 1997 |
|
MADAN MOHAN LALL AGARWALA Vs. STATE OF HARYANA
|
April 30, 1997 |
|
MADAN MOHAN MITTAL MLA Vs. SPEAKER PUNJAB VIDHAN SABHA
|
May 29, 1997 |
|
MADAN SINGH Vs. STATE OF PUNJAB
|
September 1, 1997 |
|
MADANJIT SINGH Vs. BALJIT SINGH
|
April 25, 1997 |
|
MADHU INDUSTRIES Vs. STATE OF HARYANA
|
January 16, 1997 |
|
MADHU MALIK Vs. CANARA BANK
|
September 23, 1997 |
|
MADHUMEET KAUR Vs. STATE OF PUNJAB
|
May 7, 1997 |
|
MAGHAR SINGH Vs. BACHAN KAUR
|
March 12, 1997 |
|
MAHA SINGH Vs. VIDYA DEVI
|
November 13, 1997 |
|
MAHABIR Vs. STATE OF HARYANA
|
September 15, 1997 |
|
MAHABIR Vs. STATE OF HARYANA
|
May 7, 1997 |
|
MAHABIR PARSHAD Vs. PUNJAB NATIONAL BANK
|
December 9, 1997 |
|
MAHABIR SINGH Vs. NIRMALA DEVI
|
May 14, 1997 |
|
MAHABIR SINGH Vs. SARTI DEVI
|
April 25, 1997 |
|
MAHANDER Vs. SURAJ MAL ANTIL
|
May 30, 1997 |
|
MAHANGA RAM Vs. GURDIAL SINGH
|
February 19, 1997 |
|
MAHANT SHER SINGH Vs. HARYANA STATE
|
September 19, 1997 |
|
MAHAPLASTO LTD Vs. BHUSHAN STEELS AND STRIPS LTD
|
January 22, 1997 |
|
MAHESH BATRA Vs. UNION TERRITORY OF CHANDIGARH
|
November 19, 1997 |
|
MAHESH GOYAL Vs. S K SHARMA
|
February 21, 1997 |
|
MAHESH KUMAR Vs. STATE OF PUNJAB
|
May 15, 1997 |
|
MAHESH KUMAR TIWARI Vs. STATE OF HARYANA
|
September 26, 1997 |
|
MAHI PAL SINGH Vs. CHANDIGARH ADMINISTRATION
|
December 8, 1997 |
|
MAHINDER DASS Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
MAHINDERO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
November 27, 1997 |
|
MAHIPAL SHARMA Vs. ESCORTS LIMITED TRACTOR DIVISION
|
July 17, 1997 |
|
MAJ. O.C. RAJPUT (DIED) THROUGH LRS. Vs. UNION OF INDIA
|
September 8, 1997 |
|
MAJESTIC AUTO LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1997 |
|
MAJOR GURBAX SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
May 1, 1997 |
|
MAJOR PHALIT SHARMA Vs. STATE OF HARYANA
|
July 1, 1997 |
|
MAJOR PREM NATH SEHGAL Vs. JAGAT MOHAN
|
April 21, 1997 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
MAJOR SINGH, EX-CONSTABLE Vs. UNION OF INDIA
|
August 12, 1997 |
|
MAKHAN LAL GARG Vs. PUNJAB NATIONAL BANK
|
December 17, 1997 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
MALKHAN SINGH Vs. STATE OF HARYANA
|
April 28, 1997 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 21, 1997 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
July 10, 1997 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 8, 1997 |
|
MALLA RAM Vs. STATE OF HARYANA
|
April 24, 1997 |
|
MALTI GARG Vs. STATE OF PUNJAB
|
May 8, 1997 |
|
MAM CHAND Vs. STATE OF HARYANA
|
July 9, 1997 |
|
MAM CHAND Vs. STATE OF HARYANA
|
September 16, 1997 |
|
MANAGEMENT OF MAHAVIR JAIN GIRLS HIGH SCHOOL, JIND Vs. STATE OF HARYANA
|
April 8, 1997 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
MANDIP SINGH Vs. UNION TERRITORY, CHANDIGARH THROUGH ITS DIRECTOR SPORTS
|
August 6, 1997 |
|
MANGAL RAM Vs. KRISHAN SINGH
|
January 7, 1997 |
|
MANGAL SINGH Vs. STATE OF HARYANA
|
January 21, 1997 |
|
MANGE RAM Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER CUM RETURNING OFFICER
|
April 7, 1997 |
|
MANGE RAM & ORS. Vs. BARU RAM & ORS.
|
April 8, 1997 |
|
MANGE RAM DEAD Vs. STATE OF HARYANA
|
April 9, 1997 |
|
MANGE RAM SARPANCH GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT DEVELOPMENT AND PANCHAYAT DEPARTMENT HARYANA CHANDIGARH
|
February 20, 1997 |
|
MANGLA TRADING CO Vs. STATE OF HARYANA
|
December 15, 1997 |
|
MANGTU ALIAS SALIM Vs. NOORJAHAN
|
April 24, 1997 |
|
MANI RAM Vs. BAL RAJ
|
March 4, 1997 |
|
MANJEET SINGH S/O BALKAR SINGH Vs. STATE OF HARYANA
|
March 3, 1997 |
|
MANJIT INDER Vs. THE CHANDIGARH ADMINISTRATION
|
April 22, 1997 |
|
MANJIT KAUR Vs. COLLECTOR, PATIALA
|
November 17, 1997 |
|
MANJIT KAUR JHANJI Vs. STATE OF PUNJAB
|
September 4, 1997 |
|
MANJIT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
February 20, 1997 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 18, 1997 |
|
MANJIT SINGH Vs. GURDEV SINGH
|
September 10, 1997 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
July 22, 1997 |
|
MANJIT SINGH Vs. SWARANJIT KAUR
|
May 19, 1997 |
|
MANJIT SINGH Vs. PUNJABI UNIVERSITY
|
February 21, 1997 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
August 6, 1997 |
|
MANJIT SINGH ARORA Vs. UNION TERRITORY, CHANDIGARH
|
May 20, 1997 |
|
MANJU DEVI Vs. STATE OF HARYANA
|
March 11, 1997 |
|
MANJU JAIN @ GUNTAL Vs. STATE OF HARYANA
|
January 3, 1997 |
|
MANJU RASTOGI Vs. MANOJ KUMAR
|
July 18, 1997 |
|
MANMOHAN CHOPRA Vs. STATE
|
March 21, 1997 |
|
MANMOHAN LAL GUPTA ADVOCATE Vs. STATE OF PUNJAB
|
January 22, 1997 |
|
MANMOHAN SINGH WALIA Vs. STATE OF PUNJAB
|
November 18, 1997 |
|
MANOHAR LAL Vs. BALBIR SINGH KUNDA
|
May 5, 1997 |
|
MANOHAR LAL JUNEJA Vs. STATE OF HARYANA
|
July 16, 1997 |
|
MANOHAR LAL KAKKAR PRINCIPAL RETIRED Vs. STATE OF PUNJAB
|
December 5, 1997 |
|
MANOHAR SINGH Vs. STATE
|
September 24, 1997 |
|
MANOJ AND COMPANY Vs. STATE OF HARYANA
|
March 19, 1997 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
November 26, 1997 |
|
MANPHOOL SINGH Vs. STATE OF HARYANA
|
October 8, 1997 |
|
MANU Vs. KRISHAN CHAND
|
November 19, 1997 |
|
MAURIA UDYOG Vs. SHUBH KARAN SABOO
|
August 28, 1997 |
|
MAX INDIA LTD Vs. UNICOAT TAPES P LTD
|
July 4, 1997 |
|
MAYA DEVI Vs. STATE OF PUNJAB
|
April 22, 1997 |
|
MEENA KUMARI Vs. KALYAN SINGH
|
April 29, 1997 |
|
MEHAL SINGH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
MEHAL SINGH Vs. UNION OF INDIA
|
April 3, 1997 |
|
MEHANT RAM PARKASH DAS Vs. RAMESH CHANDER
|
May 28, 1997 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
September 9, 1997 |
|
MEHAR SINGH Vs. MOHINDER KAUR
|
October 21, 1997 |
|
MEHMA SINGH Vs. CHARAN SINGH
|
May 30, 1997 |
|
MELTRO ENTERPRISES Vs. RAMESH CHANDER JAM
|
May 16, 1997 |
|
METAFOLD INDUSTRIES REGD Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
METONIC INDIA PRIVATE LIMITED Vs. KRISHNA BEHL
|
April 23, 1997 |
|
METONIC INDIA PRIVATE LTD Vs. KRISHNA BEHL
|
April 24, 1997 |
|
MIALAP BAL MANDIR MODEL SCHOOL ASSOCIATION, CHD Vs. UNION OF INDIA
|
May 2, 1997 |
|
MILKFOOD LIMITED Vs. STATE OF PUNJAB
|
November 4, 1997 |
|
MINAKSHI BALA Vs. STATE OF PUNJAB
|
January 24, 1997 |
|
MIR SINGH Vs. COLLECTOR
|
April 29, 1997 |
|
MODELLA KNITWEAR LIMITED Vs. RAM LAL
|
April 7, 1997 |
|
MOHAMMAD YOUSUF Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1997 |
|
MOHAN LAL Vs. RAMESHWAR
|
November 26, 1997 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
June 27, 1997 |
|
MOHAN LAL Vs. THE COLLECTOR, JALANDHAR
|
April 1, 1997 |
|
MOHAN LAL RAGHBIR SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 29, 1997 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
March 13, 1997 |
|
MOHANT HARDIAL SINGH Vs. MOHANT GURNAM SINGH
|
April 30, 1997 |
|
MOHAR SINGH Vs. STATE OF HARYANA
|
January 27, 1997 |
|
MOHARI RAM Vs. BHAGWATI DEVI
|
February 27, 1997 |
|
MOHD ALI Vs. AZAD MOHD
|
July 4, 1997 |
|
MOHD YOUSUF Vs. COMMISSIONER OF INCOME-TAX
|
February 6, 1997 |
|
MOHD. NAZIR KHAN Vs. INDER DASS ALIAS INDER DASS
|
August 6, 1997 |
|
MOHINDER JASPAL SINGH Vs. STATE OF HARYANA
|
May 23, 1997 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
April 21, 1997 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
November 25, 1997 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
December 18, 1997 |
|
MOHINDER KUMAR Vs. DISTRICT ELECTION OFFICER SANGRUR
|
January 31, 1997 |
|
MOHINDER LAL Vs. SAROJ KUMARI VERMA
|
October 22, 1997 |
|
MOHINDER PAUL SINGH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 24, 1997 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
February 6, 1997 |
|
MOHINDER SINGH Vs. PIARA SINGH
|
March 18, 1997 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 10, 1997 |
|
MOHINDER SINGH Vs. SUKHDIP RAI
|
September 19, 1997 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 4, 1997 |
|
MOHINDER SINGH Vs. GURJIT KAUR
|
December 19, 1997 |
|
MOHINDER SINGH Vs. ROPAR CENTRAL COOPERATIVE BANK LTD
|
August 8, 1997 |
|
MOHINDER SINGH Vs. KESAR SINGH
|
September 8, 1997 |
|
MOHINDER SINGH Vs. STATE OF CHANDHIGARH
|
January 3, 1997 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 3, 1997 |
|
MOHINDRA CRANKS PVT LTD Vs. MUNICIPAL COMMITTEE
|
December 10, 1997 |
|
MOHIT CHOPRA Vs. PUNJAB NATIONAL BANK
|
September 11, 1997 |
|
MOHNI KUMAR Vs. PUNJAB STATE
|
May 13, 1997 |
|
MOHTA ELECTRO STEEL LIMITED Vs. STATE OF HARYANA
|
January 14, 1997 |
|
MOOL CHAND Vs. COMMISSIONER AMBALA DIVISION
|
January 3, 1997 |
|
MOTI LAL Vs. MANOHAR LAL
|
July 30, 1997 |
|
MRS. VANEETA Vs. STATE OF HARYANA AND OTHERS
|
September 25, 1997 |
|
MS. KAMLESH DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 17, 1997 |
|
MS. MUKTA BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 1997 |
|
MUKAND SINGH Vs. JOINT SECRETARY
|
July 17, 1997 |
|
MUKAND SINGH AND SONS Vs. PRESIDING OFFICER SALES TAX TRIBUNAL HARYANA
|
April 30, 1997 |
|
Mukesh Vs. Central Bureau of Investigation Chandigarh
|
November 10, 1997 |
|
MUKESH BUSSE Vs. STATE OF HARYANA
|
July 2, 1997 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
July 2, 1997 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 26, 1997 |
|
MUKHTIAR SINGH Vs. TEHAL SINGH
|
April 30, 1997 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 13, 1997 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
February 19, 1997 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
MUKHTIARA Vs. STATE OF HARYANA
|
July 21, 1997 |
|
MULAKH RAJ Vs. STATE OF HARYANA
|
January 13, 1997 |
|
MULAKH RAJ Vs. STATE OF PUNJAB
|
September 4, 1997 |
|
MULTI DEVI Vs. AMAR SINGH
|
March 10, 1997 |
|
MUNICIPAL COMMITTEE Vs. DEPUTY COMMISSIONER
|
January 30, 1997 |
|
MUNICIPAL COMMITTEE Vs. A NATHI RAM
|
September 11, 1997 |
|
MUNICIPAL COUNCIL Vs. MAHABIR PARSHAD
|
February 4, 1997 |
|
MUNISH BANSAL Vs. GURU JAMBHESHWAR UNIVERSITY HISSAR
|
May 5, 1997 |
|
MUNSHI Vs. BHAG MAL
|
May 2, 1997 |
|
N KUMAR CHHABRA AND CO Vs. BANK OF INDIA
|
May 29, 1997 |
|
N R I DEVELOPERS Vs. STATE OF PUNJAB
|
December 5, 1997 |
|
N.K. SAHNI Vs. STATE OF HARYANA
|
January 16, 1997 |
|
N.S. BAWA Vs. STATE OF HARYANA
|
May 30, 1997 |
|
N.S. NIRBHEY Vs. STATE OF HARYANA
|
July 8, 1997 |
|
NACHATTAR SINGH ALIAS SHINDA Vs. STATE OF PUNJAB
|
June 6, 1997 |
|
NACHATTER SINGH Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
September 8, 1997 |
|
NACHHATTAR SINGH AND OTHERS Vs. DILPREET SINGH AND OTHERS
|
December 23, 1997 |
|
NAGESH HOSIERY MILLS Vs. STATE OF PUNJAB
|
March 17, 1997 |
|
NAHAR SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 22, 1997 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
May 7, 1997 |
|
NAND KISHORE GERA Vs. ANITA ALIAS SANITA
|
August 7, 1997 |
|
NAND LAL Vs. RAM SARUP
|
January 6, 1997 |
|
NAND SINGH Vs. STATE OF PUNJAB
|
September 17, 1997 |
|
NAND SINGH Vs. LABH SINGH
|
August 27, 1997 |
|
NARAIN DASS Vs. STATE OF HARYANA
|
May 12, 1997 |
|
NARAIN SINGH Vs. STATE OF HARYANA
|
December 8, 1997 |
|
NARAIN SINGH Vs. STATE OF HARYANA
|
January 20, 1997 |
|
NARATI DEVI Vs. RAJ KUMAR
|
January 30, 1997 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
November 10, 1997 |
|
NARENDER SINGH Vs. KURUKSHETRA UNIVERSITY
|
December 10, 1997 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
December 24, 1997 |
|
NARESH SACHDEVA Vs. BALRAJ SINGH
|
February 7, 1997 |
|
NARINDER JAIN Vs. CENTRAL BOARD OF DIRECT TAXES.
|
March 21, 1997 |
|
NARINDER JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 21, 1997 |
|
NARINDER KAUR Vs. JODH SINGH INCOME TAX OFFICER
|
May 6, 1997 |
|
NARINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 23, 1997 |
|
NARINDER KUMAR Vs. SUB DIVISIONAL MAGISTRATE, KARNAL
|
February 28, 1997 |
|
NARINDER NATH SHARMA Vs. UNION OF INDIA
|
August 28, 1997 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
November 13, 1997 |
|
NARINDER SINGH ALIAS BABLU Vs. STATE OF HARYANA
|
April 9, 1997 |
|
NARINDERJIT SINGH Vs. STATE OF PUNJAB
|
November 27, 1997 |
|
NARINDERJIT SINGH Vs. STATE OF PUNJAB
|
August 29, 1997 |
|
NARSI RAM Vs. GURU JAMBHESHWAR UNIVERSITY AND ORS.
|
August 20, 1997 |
|
NASIB KAUR Vs. JARNAIL SINGH
|
April 24, 1997 |
|
NASIB SINGH Vs. HARBANS KAUR
|
February 26, 1997 |
|
NASIB SINGH Vs. STATE OF PUNJAB
|
May 27, 1997 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
December 11, 1997 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
NATHA SINGH Vs. PUNJAB STATE
|
November 11, 1997 |
|
NATHOO SINGH Vs. STATE OF HARYANA
|
January 3, 1997 |
|
NATHU RAM Vs. STATE OF HARYANA
|
August 1, 1997 |
|
NATIONAL DAIRY DEVELOPMENT BOARD, ANAND Vs. STATE OF HARYANA
|
January 22, 1997 |
|
NATIONAL INSURANCE CO Vs. DAYAL KAUR SMT
|
March 17, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SUSHIL KUMAR
|
May 6, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SANTOSH
|
November 24, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHINDER KAUR
|
November 25, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PUJA ROLLER FLOUR MILLS PVT LTD
|
February 25, 1997 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PARKASH KAUR
|
March 5, 1997 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BANT KAUR
|
September 17, 1997 |
|
NAURATA RAM Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1997 |
|
NAURATTA SINGH Vs. STATE OF HARYANA
|
February 14, 1997 |
|
NAVAL KISHORE Vs. STATE OF PUNJAB
|
August 12, 1997 |
|
NAVDEEP THEATRE P LTD Vs. UNION OF INDIA
|
August 6, 1997 |
|
NAVROOP KAUR Vs. STATE OF PUNJAB
|
January 30, 1997 |
|
NAVTEJ SINGH Vs. STATE OF PUNJAB
|
July 2, 1997 |
|
NEERA TANGRI Vs. PRITAM DASS KHURANA
|
April 25, 1997 |
|
NEKI RAM Vs. STATE OF HARYANA
|
July 22, 1997 |
|
NEM CHAND ETC Vs. VED PARKASH CHHABRA ETC
|
February 18, 1997 |
|
NEW INDIA ASSURANCE CO LIMITED Vs. SIMMAR SINGH DRIVER
|
July 14, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. VISHWA BHANDHU
|
May 26, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. SWARAN KANTA
|
March 12, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. SKY HIGHWAYS PVT LTD
|
January 17, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER KAUR
|
July 24, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHARANJIT SINGH
|
November 19, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJNI
|
December 12, 1997 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARYANA ROADWAYS SONEPAT
|
February 14, 1997 |
|
NIHAL KAUR Vs. JUGRAJ SINGH
|
April 28, 1997 |
|
NIKI DEVI Vs. SAROJ BALA
|
February 14, 1997 |
|
NILENDER ALIAS LILLU Vs. STATE OF HARYANA
|
September 2, 1997 |
|
NIPHA EXPORTS PVT LIMITED Vs. STATE OF HARYANA
|
January 30, 1997 |
|
NIRANJAM SINGH Vs. JAL KAUR
|
September 10, 1997 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
October 24, 1997 |
|
NIRBHAI SINGH Vs. SATYA DEVI
|
August 28, 1997 |
|
NIRMAL KHASA Vs. STATE OF HARYANA
|
August 6, 1997 |
|
NIRMAL SINGH ALIAS MANBIR SINGH Vs. STATE OF HARYANA
|
July 11, 1997 |
|
NIRMALA DEVI Vs. PRITAM SINGH
|
August 11, 1997 |
|
NIRMALA KUMARI Vs. RAJINDER KUMAR
|
May 6, 1997 |
|
NIRMALA PURI Vs. GURMEL SINGH
|
November 11, 1997 |
|
NIRVAIR SINGH Vs. STATE OF PUNJAB
|
May 26, 1997 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
November 10, 1997 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
NISHAN SINGH Vs. GIAN SINGH
|
March 3, 1997 |
|
NITIN DEV Vs. STATE OF HARYANA
|
November 21, 1997 |
|
NORTHERN MINERALS LTD Vs. STATE OF HARYANA
|
January 3, 1997 |
|
NORTHLAND SUGAR COMPLEX LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
October 1, 1997 |
|
NORTON ENGINEERING WORKS Vs. PRESIDING OFFICER LABOUR COURT
|
February 6, 1997 |
|
O C RAJPUT MAJOR Vs. UNION OF INDIA
|
September 8, 1997 |
|
O P SOOD Vs. H M T LIMITED
|
October 22, 1997 |
|
OM PARKASH Vs. LAND ACQUISITION COLLECTOR URBAN ESTATES
|
March 17, 1997 |
|
OM PARKASH Vs. GURCHARAN SINGH
|
May 29, 1997 |
|
OM PARKASH Vs. MUNICIPAL COMMITTEE RAJPURA
|
April 8, 1997 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
December 10, 1997 |
|
OM PARKASH Vs. NATHI
|
November 11, 1997 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 21, 1997 |
|
OM PARKASH Vs. LEKH RAJ
|
March 4, 1997 |
|
OM PARKASH AND ANOTHER Vs. THE REGISTRAR COOPERATIVE SOCIETIES, HARYANA, CHANDIGARH AND OTHERS
|
January 6, 1997 |
|
OM PARKASH CHAUTALA Vs. STATE OF HARYANA
|
July 30, 1997 |
|
OM PARKASH CHAUTALA Vs. STATE OF HARYANA
|
August 11, 1997 |
|
OM PARKASH SACHDEVA Vs. MAHADEV PARSHAD
|
March 3, 1997 |
|
OM PARKASH SHARMA Vs. GITA DEVI
|
April 23, 1997 |
|
OM PATI Vs. SURAJ BHAN
|
August 22, 1997 |
|
OM PRAKASH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
September 10, 1997 |
|
OPK WOOLLEN MILLS P LTD Vs. STATE OF PUNJAB
|
November 6, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. TARAWATI
|
July 21, 1997 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DALBIR SINGH
|
September 9, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DEEPAK KUMAR
|
September 25, 1997 |
|
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. EXCISE AND TAXATION OFFICER
|
January 6, 1997 |
|
P C VERMAN RETD LT COL DR Vs. MOHINDER SINGH
|
September 11, 1997 |
|
P L MADHOK Vs. STATE OF HARYANA
|
July 23, 1997 |
|
P N PANDIT Vs. ANIL JOSHI
|
January 29, 1997 |
|
P P CHUGH Vs. UNITED COMMERCIAL BANK
|
July 21, 1997 |
|
P R T C WORKERS UNION Vs. PEPSU ROAD TRANSPORT CORPORATION
|
November 30, 1997 |
|
P R T C WORKERS UNION REGD Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 31, 1997 |
|
P S RAWAT Vs. CHANDIGARH ADMINISTRATION
|
April 30, 1997 |
|
P.K. JAIN Vs. UNION OF INDIA
|
December 1, 1997 |
|
P.S.E.B. AND ANR. Vs. NARINDER SINGH
|
March 21, 1997 |
|
PADAM SINGH Vs. STATE OF HARYANA
|
July 15, 1997 |
|
PALWINDER SINGH Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
PANIPAT COOPERATIVE SUGAR MILLS LTD Vs. SUSHILA HOODA
|
November 20, 1997 |
|
PANJAB UNIVERSITY, CHANDIGARH Vs. YADVINDER SINGH
|
July 29, 1997 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
February 18, 1997 |
|
PARAMJIT SINGH Vs. JORA SINGH
|
August 5, 1997 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 26, 1997 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
PARAMJIT SINGH AND ANR. Vs. STATE OF PUNJAB
|
August 14, 1997 |
|
PARAS RAM Vs. B S AMARMEET
|
September 16, 1997 |
|
PARATAP SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
May 1, 1997 |
|
PARBHAT SINGH Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
PARBHATI RAM Vs. MUNICIPAL COUNCIL, SIRSA
|
May 13, 1997 |
|
PARBODH SAGAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 31, 1997 |
|
PARDEEP KUMAR SAINI Vs. KAPURTHALA FEROZEPUR KSHETRIYA GRAMIN BANK
|
January 7, 1997 |
|
PARDEEP KUMAR THAKUR Vs. PUNJAB POLLUTION CONTROL BOARD, PATIALA
|
July 30, 1997 |
|
PARDEEP RATTAN Vs. INDIAN OIL CORPORATION LIMITED
|
April 1, 1997 |
|
PARDHAN SINGH Vs. HARMINDER SINGH
|
April 24, 1997 |
|
PARGAT SINGH Vs. AAS KAUR
|
January 27, 1997 |
|
PARGAT SINGH ALIAS PAGGA Vs. STATE OF PUNJAB
|
April 23, 1997 |
|
PARKASH CHAND CHAHAL Vs. SHEELA
|
January 28, 1997 |
|
PARKASH SINGH Vs. WARYAM KAUR
|
April 21, 1997 |
|
PARKASH SINGH ALIAS PASSA Vs. STATE OF PUNJAB
|
February 14, 1997 |
|
PARKASH SINGH SEKHON Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
PARKASH VATI Vs. SULAKHAN SINGH ALIAS LAKHA
|
August 8, 1997 |
|
PARMA NAND Vs. STATE OF HARYANA
|
April 30, 1997 |
|
PARMESHWARDAS DIWAN Vs. ANJU
|
March 21, 1997 |
|
PARMOD BHUSHAN PAUL Vs. JASBIR SINGH
|
December 23, 1997 |
|
PARMOD KUMAR Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
PARSAN KAUR Vs. STATE OF HARYANA
|
May 7, 1997 |
|
PARSAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 1997 |
|
PARSHOTAM LAL GUPTA Vs. MUNICIPAL COMMITTEE
|
March 4, 1997 |
|
PARSHOTAM SINGH RANA Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
PARTAP Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 2, 1997 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
July 2, 1997 |
|
PARTAP SINGH Vs. THE STATE OF PUNJAB
|
May 23, 1997 |
|
PARTAP SINGH Vs. STATE OF PUNJAB
|
November 24, 1997 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
January 7, 1997 |
|
PARTAP SINGH EX M L A Vs. STATE OF HARYANA
|
February 11, 1997 |
|
PARUL SOOD Vs. B R S INSTITUTE OF MEDICAL SCIENCES (DENTAL COLLEGE AND HOSPITAL)
|
December 2, 1997 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
December 19, 1997 |
|
PARVEEN KUMAR KAPOOR Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 22, 1997 |
|
PARVEEN KUMARI Vs. SUBORDINATE SERVICES SELECTION BOARD
|
December 12, 1997 |
|
PARWINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 1997 |
|
PASHO BAI Vs. STATE OF PUNJAB
|
July 25, 1997 |
|
PATIALA CENTRAL CO-OPERATIVE BANK LTD Vs. MEHAR CHAND
|
December 2, 1997 |
|
PAWAN DAL AND GINNING MILLS Vs. STATE OF HARYANA
|
March 14, 1997 |
|
PAWAN FRUIT AGENCY Vs. STATE OF HARYANA
|
May 29, 1997 |
|
PAWAN KUMAR Vs. GULZARI LAL
|
May 13, 1997 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
March 20, 1997 |
|
PAWAN KUMAR Vs. ADDITIONAL DEPUTY COMMISSIONER
|
February 25, 1997 |
|
PAWAN KUMAR Vs. INCOME TAX OFFICER
|
August 21, 1997 |
|
PAWANT KUMAR GUPTA Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
August 6, 1997 |
|
PEHLAD RAJ Vs. STATE OF HARYANA
|
January 17, 1997 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. ARJUNA
|
May 30, 1997 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. LABOUR COURT AND ANOTHER
|
October 13, 1997 |
|
PHOOL CHAND Vs. KAUSHALYA DEVI
|
May 7, 1997 |
|
PHOOLAN RANI Vs. STATE OF HARYANA
|
May 16, 1997 |
|
PHULLA DASS Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
PHULLAN Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
March 4, 1997 |
|
PHUMAN Vs. TARA SINGH
|
May 6, 1997 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
July 13, 1997 |
|
PIARA SINGH Vs. PUNJAB STATE
|
May 27, 1997 |
|
PIARA SINGH Vs. JAGTAR SINGH
|
July 17, 1997 |
|
PIONEER SPORTS WORKS Vs. COMMISSIONER OF INCOME-TAX
|
April 22, 1997 |
|
PIPAL SINGH Vs. STATE OF PUNJAB
|
April 10, 1997 |
|
PIRTHI CHAND ALIAS P C VERMA Vs. SANTOSH KUMARI
|
January 24, 1997 |
|
PIRTHI SINGH ALIAS BEG RAJ Vs. STATE OF HARYANA
|
May 19, 1997 |
|
PITAMBER SINGH JOLLY Vs. STATE OF HARYANA
|
April 24, 1997 |
|
PRABH DAYAL Vs. PEPSU ROAD TRANSPORT CORPORATION
|
March 4, 1997 |
|
PRABHUDAYAL HIMMATSINGKA Vs. STATE OF HARYANA
|
December 16, 1997 |
|
PRADEEP SINGH DOGRA Vs. PANJAB UNIVERSITY
|
October 6, 1997 |
|
PRAN NATH BHATIA` Vs. STATE OF PUNJAB
|
March 21, 1997 |
|
PRAN NATH KAPOOR Vs. SECRETARY TO GOVERNMENT PUNJAB
|
July 22, 1997 |
|
PREET PAL SINGH SOHAL Vs. UNION OF INDIA
|
July 1, 1997 |
|
PREM CHAND Vs. STATE OF HARYANA
|
September 23, 1997 |
|
PREM CHAND Vs. MUNICIPALITY
|
April 9, 1997 |
|
PREM CHAND GOYAL Vs. MONIKA INDIA
|
August 20, 1997 |
|
PREM KUMAR Vs. STATE OF HARYANA
|
January 27, 1997 |
|
PREM KUMAR Vs. GURDEEP SINGH
|
December 17, 1997 |
|
PREM LATA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 26, 1997 |
|
PREM NATH Vs. STATE OF PUNJAB
|
May 22, 1997 |
|
PREM NATH, EX Vs. STATE OF HARYANA
|
May 16, 1997 |
|
PREM PARKASH Vs. STATE OF HARYANA
|
April 29, 1997 |
|
PREM RATTAN WADHWA Vs. STATE OF HARYANA
|
July 22, 1997 |
|
PREM SAGAR SETA Vs. PRESIDING OFFICER, LABOUR COURT, HARYANA, ROHTAK
|
January 1, 1997 |
|
PRIMARY LAND DEVELOPMENT BANK Vs. MANGAL CHAND
|
April 1, 1997 |
|
PRITAM KAUR Vs. GOPAL CHAND
|
May 6, 1997 |
|
PRITAM SINGH Vs. SATISH CHANDER
|
January 16, 1997 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
January 3, 1997 |
|
PRITAM SINGH Vs. P.S.E.B. THROUGH ITS SECRETARY/CHAIRMAN
|
August 20, 1997 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
April 4, 1997 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
June 2, 1997 |
|
PRITAM SINGH Vs. DALIP SINGH
|
February 7, 1997 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
July 10, 1997 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
December 10, 1997 |
|
PRITAM SINGH JAIN Vs. GIANI RAM
|
April 28, 1997 |
|
PRITAM SINGH` Vs. HARBHAJAN KAUR
|
April 21, 1997 |
|
PRITHVI SINGH Vs. SARSA CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD
|
November 12, 1997 |
|
PRITPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 22, 1997 |
|
PUNJAB & HARYANA HIGH COURT BAR ASSOCIATION Vs. STATE OF PUNJAB
|
December 19, 1997 |
|
PUNJAB DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
PUNJAB FEED MILLS Vs. INCOME-TAX OFFICER
|
March 13, 1997 |
|
PUNJAB NATIONAL BANK Vs. PRITAM SINGH
|
March 14, 1997 |
|
PUNJAB PROCESS SERVING EST. UNION, H.O. DISTRICT COURTS, ASR Vs. STATE OF PUNJAB
|
April 3, 1997 |
|
PUNJAB ROADWAYS DEPOT Vs. MADAN LAL SAHNI
|
January 17, 1997 |
|
PUNJAB SCHOOL EDUCATION BOARD Vs. SUKHWINDER SINGH
|
September 8, 1997 |
|
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONSTRUCTION PVT LTD
|
July 18, 1997 |
|
PUNJAB STATE Vs. PARAMJIT SINGH
|
August 13, 1997 |
|
PUNJAB STATE Vs. NANGAL NIKKU
|
May 28, 1997 |
|
PUNJAB STATE Vs. THAKUR MOHINDER SINGH AMAR NATH
|
May 8, 1997 |
|
PUNJAB STATE Vs. RAI SAHIB MEHTA
|
February 4, 1997 |
|
PUNJAB STATE AND ANOTHER Vs. GURMEET RAM (DECEASED) AND ANOTHER
|
April 21, 1997 |
|
PUNJAB STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION Vs. VINOD PAPER MILLS LIMITED
|
August 20, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
September 11, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
September 23, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. NARINDER SINGH
|
March 21, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. VINOD KUMAR SACHDEVA
|
May 13, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PARAMJIT KAUR
|
March 14, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. BANARSI DASS
|
January 22, 1997 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. MOHINDER SINGH
|
January 22, 1997 |
|
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 1, 1997 |
|
PUNJAB WAKF BOARD Vs. BAWA SINGH
|
April 9, 1997 |
|
PUNJAB WAKF BOARD Vs. HARBANS SINGH
|
May 12, 1997 |
|
PUNJAB WAKF BOARD Vs. PUNJAB STATE
|
January 13, 1997 |
|
PUNJAB WAKF BOARD Vs. GURBACHAN SINGH
|
September 17, 1997 |
|
PURAN Vs. STATE OF PUNJAB
|
February 12, 1997 |
|
PURAN Vs. STATE OF HARYANA
|
September 25, 1997 |
|
PURAN CHAND Vs. SURINDER SINGH
|
May 19, 1997 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
July 25, 1997 |
|
R C DOGRA Vs. STATE OF HARYANA
|
July 31, 1997 |
|
R K MALIK DEPUTY SPINNING MASTER, HAFED SPINNING MILLS, HANSI Vs. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH
|
January 29, 1997 |
|
R P PATEL Vs. STATE OF PUNJAB
|
August 9, 1997 |
|
R P PATEL Vs. STATE OF PUNJAB
|
August 19, 1997 |
|
R.C. JAIN Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
R.K. RANGA Vs. STATE OF HARYANA
|
February 5, 1997 |
|
R.N. YADAV Vs. STATE OF HARYANA
|
March 3, 1997 |
|
RACHAN SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
September 26, 1997 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
November 5, 1997 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
April 28, 1997 |
|
RADHA BAI Vs. STATE OF HARYANA
|
March 5, 1997 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
November 24, 1997 |
|
RADHEY SHYAM Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
RAGHBIR SINGH Vs. BIRMATI
|
May 1, 1997 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
August 14, 1997 |
|
RAGHUNANDAN KUMAR Vs. RAMESH LAL
|
February 6, 1997 |
|
RAHUL PRABHAKAR Vs. PUNJAB TECHNICAL UNIVERSITY JALANDHAR
|
May 16, 1997 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 30, 1997 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 7, 1997 |
|
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
|
July 22, 1997 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
October 6, 1997 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 23, 1997 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
April 29, 1997 |
|
RAJ KUMAR Vs. GURU JHAMBESHWAR UNIVERSITY AND OTHERS
|
October 21, 1997 |
|
RAJ KUMAR MANGLA Vs. HARYANA STATE
|
March 18, 1997 |
|
RAJ KUMAR MANGLA Vs. INDO LOWENBRAU BREWERIES LIMITED
|
May 27, 1997 |
|
RAJ PAL Vs. SUKHBIRI
|
July 29, 1997 |
|
RAJ PAL SINGH Vs. STATE OF HARYANA
|
December 11, 1997 |
|
RAJ RANI SMT Vs. PEPSU ROAD TRANSPORT CORPORATION
|
April 1, 1997 |
|
RAJ SINGH Vs. STATE OF PUNJAB
|
January 31, 1997 |
|
RAJ SINGH SARPANCH Vs. GURCHARAN SINGH M L A
|
November 20, 1997 |
|
RAJA RAM Vs. STATE OF PUNJAB
|
April 28, 1997 |
|
RAJA RAM Vs. STATE OF HARYANA
|
December 19, 1997 |
|
RAJA RAM Vs. STATE OF HARYANA
|
August 20, 1997 |
|
RAJA RAM CORN PRODUCTS Vs. STATE OF PUNJAB
|
February 25, 1997 |
|
RAJA RAM KULWANT RAI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 28, 1997 |
|
RAJBALA D/O. HOSHIAR SINGH Vs. DALIP SINGH
|
September 10, 1997 |
|
RAJBIR Vs. STATE OF HARYANA
|
October 1, 1997 |
|
RAJBIR SINGH Vs. SAROJ BALA
|
March 6, 1997 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
September 2, 1997 |
|
RAJBIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 31, 1997 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
September 30, 1997 |
|
RAJEEV KUMAR Vs. STATE OF PUNJAB
|
October 7, 1997 |
|
RAJENDER SINGH AND OTHERS Vs. HARYANA COOPERATIVE PRESS AND ANOTHER
|
October 20, 1997 |
|
RAJENDER SINGH RADHU Vs. HARYANA STATE ELECTRICITY BOARD
|
July 29, 1997 |
|
RAJESH Vs. STATE OF HARYANA
|
January 20, 1997 |
|
RAJESH BEDI Vs. SH DHAR BEDI
|
December 11, 1997 |
|
RAJESH KUMAR Vs. HARYANA STATE CO
|
April 8, 1997 |
|
RAJESH KUMAR Vs. NANAK CHAND
|
July 9, 1997 |
|
RAJESH KUMAR BENIWAL Vs. STATE OF HARYANA
|
December 12, 1997 |
|
RAJINDER Vs. STATE OF HARYANA
|
May 9, 1997 |
|
RAJINDER DESWAL Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD.
|
July 9, 1997 |
|
RAJINDER KAUR Vs. STATE OF HARYANA
|
July 24, 1997 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
September 29, 1997 |
|
RAJINDER MADAAN (MRS.) Vs. STATE BANK OF INDIA
|
February 26, 1997 |
|
RAJINDER NANDA Vs. UNION OF INDIA
|
July 2, 1997 |
|
RAJINDER OIL MILLS LTD Vs. RAM CHANDER
|
March 13, 1997 |
|
RAJINDER PARSHAD SAINI Vs. AJAY KUMAR
|
August 5, 1997 |
|
RAJINDER PAUL Vs. MURTI DEVI
|
March 4, 1997 |
|
RAJINDER PAUL Vs. JOINT SECRETARY TO GOVT. OF INDIA
|
July 15, 1997 |
|
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 6, 1997 |
|
RAJINDER SINGH Vs. U T CHANDIGARH
|
May 12, 1997 |
|
RAJINDER SINGH Vs. KRISHAN LAL PANWAR
|
September 8, 1997 |
|
RAJINDER SINGH @ JINDER Vs. STATE OF HARYANA
|
February 6, 1997 |
|
RAJINDER SINGH BAIDWAN Vs. STATE BANK OF PATIALA
|
August 5, 1997 |
|
RAJINDERPAL SINGH Vs. AJIT SINGH
|
September 12, 1997 |
|
RAJINDRA PRASAD Vs. STATE OF HARYANA
|
October 8, 1997 |
|
RAJIV GOYAL Vs. STATE OF HARYANA
|
January 24, 1997 |
|
RAJPAL SINGH Vs. STATE OF HARYANA
|
January 28, 1997 |
|
RAJPAL SINGH Vs. BHAGWATI PRASHAD
|
November 18, 1997 |
|
RAJU Vs. MADAN SINGH ALIAS BEDAN SINGH
|
April 10, 1997 |
|
RAJU Vs. STATE OF HARYANA
|
December 12, 1997 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
September 2, 1997 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
February 11, 1997 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
March 31, 1997 |
|
RAKESH KUMAR Vs. IMPROVEMENT TRUST LUDHIANA
|
December 18, 1997 |
|
RAKESH KUMAR ALIAS NARESH KUMAR Vs. PREM LAL
|
May 30, 1997 |
|
RAKHA SINGH Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
RAKSHA RANI Vs. UNION OF INDIA
|
November 24, 1997 |
|
RALLI Vs. SATINDERJIT KAUR
|
September 29, 1997 |
|
RAM AVTAR SINGH Vs. STATE OF PUNJAB
|
January 22, 1997 |
|
RAM BHAGAT SHARMA Vs. STATE OF HARYANA
|
May 16, 1997 |
|
RAM BHUSHAN DAS Vs. MANDIR SUDHAR COMMITTEE
|
May 2, 1997 |
|
RAM BILAS SHARMA Vs. SPEAKER HARYANA VIDHAN SABHA
|
May 29, 1997 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
March 6, 1997 |
|
RAM CHAND Vs. TANSUKH
|
July 10, 1997 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
October 8, 1997 |
|
RAM CHAND MALIK Vs. SARWAN SINGH
|
January 7, 1997 |
|
RAM CHANDER AND SONS Vs. UNION TERRITORY OF CHANDIGARH
|
December 19, 1997 |
|
RAM CHANDER MINOR SON OF NANAK CHAND Vs. SHER SINGH
|
February 18, 1997 |
|
RAM DAYAL Vs. STATE OF PUNJAB
|
August 5, 1997 |
|
RAM DHARI LAURA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISSAR AND OTHERS
|
November 17, 1997 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
January 10, 1997 |
|
RAM GOPAL Vs. JIWAN PARKASH PASSEY
|
February 4, 1997 |
|
RAM JANKI VERMA Vs. STATE OF PUNJAB
|
September 12, 1997 |
|
RAM KALI Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
RAM KARAN Vs. STATE OF HARYANA
|
January 31, 1997 |
|
RAM KEWAL Vs. PRESIDING OFFICER LABOUR COURT
|
February 17, 1997 |
|
RAM KISHAN Vs. PREM LATA WIDOW OF BANARSI DASS
|
March 6, 1997 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
January 28, 1997 |
|
RAM KISHAN Vs. SADHU SINGH
|
November 26, 1997 |
|
RAM KISHAN (DIED) THROUGH LEGAL REPRESENTATIVE Vs. STATE OF HARYANA
|
September 8, 1997 |
|
RAM KISHAN HOODA Vs. STATE OF HARYANA
|
April 3, 1997 |
|
RAM KISHORE Vs. STATE OF HARYANA
|
August 13, 1997 |
|
RAM KUMAR Vs. VED PARKASH
|
November 4, 1997 |
|
RAM KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
November 27, 1997 |
|
RAM KUMAR ALIAS KALA Vs. UPINDER SAHA
|
April 21, 1997 |
|
RAM KUMAR SHARMA Vs. STATE OF HARYANA
|
February 27, 1997 |
|
RAM LAL Vs. RANJIT SINGH
|
October 23, 1997 |
|
RAM LAL Vs. CHARAN KAUR
|
December 9, 1997 |
|
RAM LAL Vs. STATE OF HARYANA
|
January 13, 1997 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
October 10, 1997 |
|
RAM MURTI VERMA Vs. STATE OF HARYANA
|
February 17, 1997 |
|
RAM NARAIN Vs. SAMITRA DEVI
|
July 10, 1997 |
|
RAM NARAIN Vs. STATE OF PUNJAB
|
July 31, 1997 |
|
RAM NATH MEHLAWAT ADVOCATES Vs. STATE OF HARYANA
|
March 4, 1997 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
February 19, 1997 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
March 4, 1997 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
September 11, 1997 |
|
RAM PAL Vs. STATE OF HARYANA
|
December 3, 1997 |
|
RAM PARKASH DHAWAN Vs. STATE OF PUNJAB
|
January 13, 1997 |
|
RAM PARSHAD Vs. STATE OF PUNJAB
|
October 24, 1997 |
|
RAM PARTAP Vs. STATE OF HARYANA
|
February 21, 1997 |
|
RAM PHAL Vs. STATE OF HARYANA
|
December 8, 1997 |
|
RAM PHAL Vs. STATE OF HARYANA
|
January 30, 1997 |
|
RAM PHOOL Vs. DIRECTOR, CONSOLIDATION, HARYANA
|
October 23, 1997 |
|
RAM PIARI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 24, 1997 |
|
RAM SARAN Vs. DAULAT RAM
|
November 24, 1997 |
|
RAM SARUP Vs. STATE OF HARYANA
|
April 21, 1997 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
RAM SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB HOUSING AND URBAN DEVELOPMENT CIVIL
|
February 24, 1997 |
|
RAM SINGH Vs. STATE OF HARYANA
|
May 6, 1997 |
|
RAM SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
October 13, 1997 |
|
RAM TIRATH ALIAS RAGHBIR SINGH Vs. BHAGWAN DASS
|
December 11, 1997 |
|
RAMA CHHABRA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
May 15, 1997 |
|
RAMANA Vs. COMMISSIONER OF INCOME-TAX
|
January 21, 1997 |
|
RAMESH Vs. STATE OF HARYANA
|
January 27, 1997 |
|
RAMESH Vs. STATE OF HARYANA
|
April 3, 1997 |
|
Ramesh Vs. State of Haryana
|
September 12, 1997 |
|
RAMESH Vs. STATE OF HARYANA
|
November 17, 1997 |
|
RAMESH CHAND ALIAS RAMESH KUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
March 10, 1997 |
|
RAMESH KHULLAR Vs. ALKA ALIAS DIMPLE
|
March 21, 1997 |
|
RAMESH KUMAR Vs. HARBHAGWAN
|
May 21, 1997 |
|
RAMESH KUMAR Vs. STATE OF U.T. CHANDIGARH
|
November 27, 1997 |
|
RAMESH KUMAR SHARMA Vs. STATE OF HARYANA
|
February 26, 1997 |
|
RAMESH KUMARI Vs. STATE OF PUNJAB
|
March 13, 1997 |
|
RAMESH RANI Vs. STATE OF PUNJAB
|
February 5, 1997 |
|
RAMESH SEHGAL Vs. STATE OF HARYANA
|
January 13, 1997 |
|
RAMESH SULTANIA Vs. STATE OF HARYANA
|
December 1, 1997 |
|
RAMESHWAR Vs. RAM GOPAL
|
January 10, 1997 |
|
RAMESHWAR DASS SINGLA Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
RAMJI LAL Vs. STATE OF HARYANA
|
July 21, 1997 |
|
RAMJI LAL EX MEMBER GRAM PANCHAYAT Vs. RAM CHANDER EX SARPANCH GRAM PANCHAYAT
|
January 10, 1997 |
|
RAMJI LAL UPPAL Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
RAMTI DEVI Vs. STATE OF PUNJAB
|
August 12, 1997 |
|
Ramu Ram Chander Vs. State of Haryana
|
August 22, 1997 |
|
RAN SINGH Vs. BALBIR
|
October 14, 1997 |
|
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 16, 1997 |
|
RANBIR SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
April 7, 1997 |
|
RANDHIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 19, 1997 |
|
RANDHIR SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
May 7, 1997 |
|
RANDHIR SINGH BHULLAR Vs. STATE OF PUNJAB
|
May 14, 1997 |
|
RANDHIR SINGH SARPANCH REMOVED GRAM PANCHAYAT Vs. STATE OF HARYANA
|
December 18, 1997 |
|
RANGAR BREWERIES LTD Vs. STATE OF HARYANA
|
April 29, 1997 |
|
RANJEET SINGH Vs. HARMOHINDER SINGH
|
September 29, 1997 |
|
RANJIT SINGH Vs. BALWANT KAUR
|
May 14, 1997 |
|
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
August 6, 1997 |
|
RANJIT SINGH VIRK Vs. STATE OF PUNJAB
|
April 8, 1997 |
|
RANSHIR SINGH SANGWAN Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
November 10, 1997 |
|
RAO NARAIN SINGH Vs. DURGA DEVI
|
August 27, 1997 |
|
RAO OM PARKASH ENGINEER Vs. NARENDER SINGH
|
July 11, 1997 |
|
RAO STONE CRUSHING Vs. STATE OF HARYANA
|
January 14, 1997 |
|
RASHAM SINGH Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
RATTAN Vs. STATE OF HARYANA
|
August 8, 1997 |
|
RATTAN CHAND Vs. SHANTI DEVI
|
July 16, 1997 |
|
RATTAN CHAND Vs. TARSEM LAL
|
February 14, 1997 |
|
RATTAN LAL Vs. STATE OF PUNJAB
|
November 7, 1997 |
|
RATTAN LAL Vs. STATE OF HARYANA
|
April 24, 1997 |
|
RATTAN LAL Vs. STATE OF PUNJAB
|
April 10, 1997 |
|
RATTI RAM Vs. STATE OF HARYANA
|
February 18, 1997 |
|
RATTNA RAM Vs. CHANDIGARH HOUSING BOARD
|
July 18, 1997 |
|
RAVEENA Vs. LAKSHMI NARAYAN AYURVEDIC COLLEGE AMRITSAR
|
May 13, 1997 |
|
RAVI KUMAR Vs. SANTOSH KUMARI
|
April 22, 1997 |
|
RAVI NANDAN Vs. STATE OF PUNJAB
|
October 13, 1997 |
|
RAVINDER Vs. STATE OF HARYANA
|
May 8, 1997 |
|
RAVINDER KAUR Vs. HARDYAL SINGH
|
March 5, 1997 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
February 14, 1997 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
April 29, 1997 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 1997 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
April 25, 1997 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
January 29, 1997 |
|
RAVINDER SINGH ALIAS KAKA Vs. UNION OF INDIA
|
July 9, 1997 |
|
RAVNEET KAUR Vs. CHRISTIAN MEDICAL COLLEGE LUDHIANA
|
May 6, 1997 |
|
RAWALWASIA ISPAT UDYOG LTD. Vs. UNION OF INDIA AND OTHERS
|
February 5, 1997 |
|
REHMDIN Vs. NUR MOHD.
|
October 22, 1997 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
September 11, 1997 |
|
RESHAM SINGH Vs. GURU GOBIND SINGH MEDICAL COLLEGE, FARIDKOT
|
March 5, 1997 |
|
RIKHI RAM JASWAL Vs. UNION OF INDIA
|
July 15, 1997 |
|
RIPUDAMAN SACHDEVA Vs. STATE OF PUNJAB
|
January 3, 1997 |
|
RISALI Vs. STATE OF HARYANA
|
August 7, 1997 |
|
RISALO Vs. SHAKUNTLA
|
April 8, 1997 |
|
Rishi Kumar Mudgal Vs. State of Haryana
|
August 28, 1997 |
|
RITA SHARMA Vs. PAN CHAND
|
May 13, 1997 |
|
RITU SAREEN Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
ROCKY TYRES CHANDIGARH Vs. AJIT JAIN
|
December 17, 1997 |
|
ROMESH KUMAR Vs. STATE OF PUNJAB
|
January 16, 1997 |
|
ROOCHIRA CERAMICS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 1, 1997 |
|
ROOP CHAND Vs. STATE OF HARYANA
|
May 14, 1997 |
|
ROOP CHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1997 |
|
ROOP KISHORE SHARMA Vs. BACHNI DEVI
|
June 3, 1997 |
|
ROOP NARAIN SHUKLA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 30, 1997 |
|
ROOP RAM Vs. MAI SUKH
|
September 16, 1997 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
January 29, 1997 |
|
ROOPA SHARMA Vs. STATE OF PUNJAB
|
April 23, 1997 |
|
ROOR SINGH Vs. UNION OF INDIA AND OTHERS
|
December 22, 1997 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
January 3, 1997 |
|
ROSHAN LAL Vs. CHANCHLA DEVI
|
October 7, 1997 |
|
ROSHAN LAL KAPOOR Vs. BANK OF BARODA
|
August 29, 1997 |
|
RUBINA BOPARAI Vs. STATE OF PUNJAB
|
September 9, 1997 |
|
RULDU SINGH Vs. NAGAR PANCHAYAT OF VILLAGE UMARPURA
|
February 26, 1997 |
|
RUPA Vs. STATE OF HARYANA
|
February 18, 1997 |
|
RUPINDER KAUR Vs. GURJIT SINGH SANDHU
|
August 6, 1997 |
|
RUPINDER KAWAL SAHIB Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
RUPINDER SINGH Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING, CHANDIGARH
|
March 5, 1997 |
|
RUR SINGH Vs. MALKIAT SINGH
|
November 11, 1997 |
|
RUSSI SINGH Vs. STATE OF PUNJAB
|
April 24, 1997 |
|
S K BHATIA Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
S K NAYYAR Vs. C K ANAND
|
September 29, 1997 |
|
S N AHLAWAT Vs. STATE OF HARYANA
|
February 27, 1997 |
|
S RADHA KRISHAN MODEL MIDLLE SCHOOL Vs. UNION TERRITORY CHANDIGARH
|
April 9, 1997 |
|
S.C. KALRA Vs. STATE OF PUNJAB
|
December 8, 1997 |
|
S.H. CHISTY Vs. STATE OF HARYANA
|
March 3, 1997 |
|
S.K. BUDHIRAJA Vs. THE COMMISSIONER & SECRETARY, GOVT. OF HARYANA
|
April 21, 1997 |
|
S.K. MAHINDRU Vs. STATE OF PUNJAB
|
November 12, 1997 |
|
S.K. SHARMA Vs. STATE OF HARYANA
|
July 10, 1997 |
|
S.S. ANAND Vs. STATE OF PUNJAB
|
January 17, 1997 |
|
SADHU RAM Vs. BISHANA RAM
|
January 21, 1997 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
February 28, 1997 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
August 1, 1997 |
|
SADIQ Vs. JANGSHER SINGH
|
August 27, 1997 |
|
SAGUNA CHADHA Vs. PANJAB UNIVERSITY
|
January 8, 1997 |
|
SAI SURGICAL INDUSTRIES Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
SAIN DASS Vs. RAJ KUMAR
|
January 2, 1997 |
|
SAIN DASS Vs. HARI PARKASH @ HARI KRISHAN
|
April 10, 1997 |
|
SAKATAR SINGH Vs. STATE OF HARYANA
|
February 18, 1997 |
|
SAMPURAN SINGH Vs. COMMITTEE OF MANAGEMENT OF GURDWARA HAJI RATTAN
|
February 28, 1997 |
|
SAMUNDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 1997 |
|
SANDEEP AGGARWAL Vs. SUDESH GUPTA
|
January 27, 1997 |
|
SANDEEP DHAWAN Vs. KURUKSHETRA UNIVERSITY
|
May 8, 1997 |
|
SANDEEP GOYAL Vs. STATE OF PUNJAB
|
May 12, 1997 |
|
SANDEEP KUMAR Vs. STATE OF HARYANA
|
August 18, 1997 |
|
SANGAM COLD STORAGE AND ICE FACTORY Vs. COMMISSIONER OF INCOME-TAX
|
July 15, 1997 |
|
SANGRUR IMPROVEMENT TRUST Vs. STATE OF PUNJAB
|
September 1, 1997 |
|
SANJAY KHOSLA Vs. SUMINA
|
July 2, 1997 |
|
SANJEEV KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION
|
February 4, 1997 |
|
Sanjeev Kumar Vs. State of Punjab
|
November 20, 1997 |
|
SANJEEV MALHOTRA Vs. UNION TERRITORY
|
July 24, 1997 |
|
SANT LAL Vs. STATE OF HARYANA
|
May 7, 1997 |
|
SANT PRAKASH SINGH Vs. NIRMAL SINGH
|
October 14, 1997 |
|
SANTA SINGH Vs. DARSHAN SINGH
|
December 9, 1997 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
April 22, 1997 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
March 6, 1997 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
SANTOSH KUMAR Vs. STATE OF HARYANA
|
April 11, 1997 |
|
SANTOSH KUMAR SHARMA Vs. STATE OF HARYANA
|
December 12, 1997 |
|
SANTOSH LAI PATWARI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 13, 1997 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
January 21, 1997 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 1997 |
|
Sarahjit Singh @ Sarba Vs. State of Punjab
|
July 13, 1997 |
|
SARB DAYAL SINGH Vs. KARNAIL SINGH
|
April 21, 1997 |
|
SARBJEET SINGH Vs. DIRECTOR TECHNICAL EDUCATION AND INDUSTRIAL TRAINING PUNJAB GOVT
|
May 23, 1997 |
|
SARBJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 1997 |
|
SARDAR KAUR Vs. MOHINDER SINGH
|
July 28, 1997 |
|
SARDAR SINGH Vs. CHAMPA
|
December 3, 1997 |
|
SARDARA SINGH Vs. SADHU SINGH
|
May 15, 1997 |
|
SARDARA SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1997 |
|
SARDARA SINGH Vs. GURYANI BRIJ BHALLABH KAUR
|
May 16, 1997 |
|
SARDARI LAL Vs. KARTAR SINGH
|
December 5, 1997 |
|
SARDUL KAUR Vs. PARSIN KAUR
|
March 12, 1997 |
|
SARITA RANI Vs. NEERAJ KAURA
|
May 6, 1997 |
|
SARJIWAN TIWARI Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 28, 1997 |
|
SAROJ Vs. SHIV DAYAL
|
December 18, 1997 |
|
SAROJ DHIR Vs. VIJAY KUMAR SHARMA
|
March 19, 1997 |
|
SARUP SINGH Vs. FINANCIAL COMMISSIONER
|
July 29, 1997 |
|
SARUP SINGH Vs. STATE OF HARYANATLP
|
September 3, 1997 |
|
SARVMITTER GAIND Vs. PURANJIT SINGH
|
March 11, 1997 |
|
SARVPRABHUDAYAL HIMMATSINGKA Vs. STATE OF HARYANA
|
December 16, 1997 |
|
SARWAN KUMAR BHATIA Vs. STATE OF PUNJAB
|
July 15, 1997 |
|
SARWAN SINGH Vs. AVTAR SINGH
|
November 26, 1997 |
|
SARWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
April 29, 1997 |
|
SARWAN SINGH Vs. NAND SINGH
|
December 18, 1997 |
|
SAT PAL Vs. STATE OF HARYANA
|
April 8, 1997 |
|
SAT PAL Vs. STATE OF HARYANA
|
July 31, 1997 |
|
SAT PAL Vs. DEVI CHAND
|
January 27, 1997 |
|
SAT PAL Vs. SUBASH CHANDER JINDAL ETC
|
January 13, 1997 |
|
SAT PAL Vs. STATE OF HARYANA
|
August 21, 1997 |
|
SAT PAL BHATIA Vs. ESTATE OFFICER
|
July 1, 1997 |
|
SAT PAL SINGH Vs. STATE OF PUNJAB
|
January 14, 1997 |
|
SAT PAL VERMA Vs. PARAMJIT KAUR
|
February 3, 1997 |
|
SATBEER SINGH Vs. STATE OF PUNJAB
|
August 20, 1997 |
|
SATBIR Vs. STATE OF HARYANA
|
January 10, 1997 |
|
SATBIR Vs. STATE OF HARYANA
|
October 21, 1997 |
|
SATBIR SINGH Vs. GRAM PANCHAYAT
|
March 19, 1997 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
July 23, 1997 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
August 18, 1997 |
|
SATBIR SINGH Vs. EXECUTIVE MAGISTRATE S D M
|
September 12, 1997 |
|
SATBIR SINGH Vs. CHIEF ADMINISTRATOR, HUDA
|
September 17, 1997 |
|
SATBIR SINGH GORIPURIA Vs. STATE OF HARYANA
|
December 17, 1997 |
|
SATBIR SINGH KADIAN Vs. BIJENDER
|
July 9, 1997 |
|
SATBIR SINGH REDHU Vs. HARYANA COOPERATIVE PRESS AND ANOTHER
|
October 20, 1997 |
|
SATINDERJIT KAUR Vs. STATE OF PUNJAB
|
January 27, 1997 |
|
SATISH KUMAR Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY
|
October 9, 1997 |
|
SATISH MOHAN SHARMA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
August 11, 1997 |
|
SATLAK HIRE PURCHASE AND LEASING CO Vs. AMRIK SINGH
|
September 22, 1997 |
|
SATNAM Vs. STATE OF PUNJAB
|
July 22, 1997 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
April 23, 1997 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
September 8, 1997 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
November 7, 1997 |
|
SATPAL ALIAS VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 8, 1997 |
|
SATPAL AND SONS Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
SATPAL SACHDEV Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND OTHERS
|
November 11, 1997 |
|
SATRAM SINGH Vs. STATE OF PUNJAB
|
February 17, 1997 |
|
SATVIR SINGH Vs. STATE OF PUNJAB
|
July 2, 1997 |
|
SATYA PAL AMRIK SINGH AND CO Vs. UNION OF INDIA
|
March 14, 1997 |
|
SATYA PARKASH Vs. STATE OF HARYANA
|
May 2, 1997 |
|
SATYAVART Vs. STATE OF HARYANA
|
June 11, 1997 |
|
SAUDAGAR SINGH Vs. SHER SINGH
|
May 12, 1997 |
|
SAVINDER KAUR Vs. HARCHARAN SINGH
|
March 6, 1997 |
|
SAVITRI DEVI Vs. STATE OF HARYANA
|
May 20, 1997 |
|
SAWAN RAM VIJAY KUMAR Vs. ADVISOR TO THE ADMINISTRATOR U T
|
April 24, 1997 |
|
SAWARAN SINGH Vs. STATE OF HARYANA
|
May 19, 1997 |
|
SECRETARY, HOME DEPARTMENT, PUNJAB Vs. PARAMJIT SINGH
|
May 27, 1997 |
|
SEEMA Vs. STATE OF HARYANA
|
March 5, 1997 |
|
SEEMA KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
October 21, 1997 |
|
SEEMA NAGPAL Vs. STATE OF HARYANA
|
August 4, 1997 |
|
SERVESHER DUTT Vs. STATE OF HARYANA
|
September 8, 1997 |
|
SEWA RAM Vs. STATE OF HARYANA
|
December 12, 1997 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
SH GULWANT SINGH PERHAR Vs. KAMAL KANTA ANAND
|
July 28, 1997 |
|
SH JANAK RAJ AHUJA Vs. SH NAVNEET SEHGAL
|
February 25, 1997 |
|
SH KRISHAN KUMAR Vs. STATE OF PUNJAB
|
May 29, 1997 |
|
SHAKTI DEVI Vs. FINANCIAL COMMISSIONER REVENUE
|
January 6, 1997 |
|
SHAKUNTLA DEVI Vs. BIMLA RANI
|
November 11, 1997 |
|
SHAM LAL Vs. STATE OF HARYANA
|
January 9, 1997 |
|
SHAM SINGH Vs. KANWAR SINGH
|
May 12, 1997 |
|
SHAM SINGH Vs. STATE OF PUNJAB
|
December 12, 1997 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
April 23, 1997 |
|
SHAM SUNDER Vs. STATE OF PUNJAB
|
May 8, 1997 |
|
SHAM SUNDER JALAN Vs. STATE OF U.T. CHANDIGARH
|
May 7, 1997 |
|
SHAMMI MALIK Vs. AMRIK SINGH
|
October 22, 1997 |
|
SHAMSHER SINGH Vs. FINANCIAL COMMISSIONER
|
September 8, 1997 |
|
SHAMSHER SINGH PANCHAYAT SECRETARY Vs. PANCHAYAT SAMITI
|
May 12, 1997 |
|
SHANGARA SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
September 10, 1997 |
|
SHANKAR RICE MILLS Vs. STATE OF HARYANA
|
December 16, 1997 |
|
SHANTI Vs. STATE OF PUNJAB
|
February 6, 1997 |
|
SHANTI DEVI Vs. MUSSADI
|
February 28, 1997 |
|
SHANTI DEVI Vs. RAN SINGH
|
October 7, 1997 |
|
SHANTI DEVI Vs. MADAN KHOSLA
|
April 22, 1997 |
|
SHARANJIT KAUR Vs. DARSHAN SINGH @ GORA
|
May 22, 1997 |
|
SHARIF MASIH Vs. STATE U T CHANDIGARH
|
November 12, 1997 |
|
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. NAHAR SINGH
|
May 26, 1997 |
|
SHASHI KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 23, 1997 |
|
SHASHI SINGLA Vs. STATE OF HARYANA
|
November 17, 1997 |
|
SHISH RAM SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA
|
August 14, 1997 |
|
SHIV CHARAN Vs. STATE OF HARYANA
|
December 1, 1997 |
|
SHIV CHARAN Vs. STATE OF HARYANA
|
November 25, 1997 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
July 1, 1997 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
July 31, 1997 |
|
SHIV KUMAR Vs. GEETA
|
May 19, 1997 |
|
SHIV KUMAR Vs. COMMISSIONER AND SECRETARY TO HARYANA GOVT
|
May 16, 1997 |
|
SHIV KUMAR SONDHI Vs. UNION TERRITORY, CHD
|
February 14, 1997 |
|
SHIV LAL Vs. UNION TERRITORY CHANDIGARH
|
January 6, 1997 |
|
SHIV LAL Vs. STATE OF HARYANA
|
August 12, 1997 |
|
SHIV NARAIN Vs. STATE OF HARYANA
|
February 7, 1997 |
|
SHIV PARSHAD Vs. STATE OF HARYANA
|
May 28, 1997 |
|
SHIV SHANKAR Vs. STATE OF PUNJAB
|
September 13, 1997 |
|
SHIV SHANKAR HOUSE PVT LTD Vs. ANANT PAL SINGH GREWAL
|
November 18, 1997 |
|
SHIV WOOD WORKS Vs. CHIEF ADMINISTRATOR FARIDABAD ADMINISTRATION
|
May 6, 1997 |
|
SHREE AMAR TRADING COMPANY Vs. STATE OF HARYANA
|
July 25, 1997 |
|
SHREE GURU GRANTH SAHIB NANAKSAR Vs. STATE OF PUNJAB
|
September 10, 1997 |
|
SHRI KANT Vs. STATE OF PUNJAB
|
January 22, 1997 |
|
SHRUTI MITTAL Vs. STATE OF HARYANA
|
February 17, 1997 |
|
SHYAM SUNDER Vs. HARYANA STATE ELECTRICITY BOARD
|
September 22, 1997 |
|
SIMLA DEVI Vs. PRESIDING OFFICER LABOUR COURTS
|
December 2, 1997 |
|
SINGARA SINGH Vs. STATE OF HARYANA
|
March 3, 1997 |
|
SINGLA COTTON GINNING AND DAL FACTORY Vs. STATE OF HARYANA
|
March 13, 1997 |
|
SIRI RAM Vs. STATE OF HARYANA
|
February 21, 1997 |
|
SIRI RAM Vs. LAL CHAND
|
May 22, 1997 |
|
SITA RAM Vs. STATE OF HARYANA
|
February 27, 1997 |
|
SMT. BALBIR KASHYAP Vs. PUNJAB FINANCIAL CORPORATION
|
September 11, 1997 |
|
SMT. CHANDER PRABHA Vs. STATE OF PUNJAB
|
April 21, 1997 |
|
SMT. DARSHANA DEVI Vs. STATE OF HARYANA
|
November 25, 1997 |
|
SMT. DHAN KAUR Vs. CONTROLLER OF ESTATE DUTY.
|
March 16, 1997 |
|
SMT. GITA DEVI Vs. THE PUNJAB STATE COOPERATIVE BANK LIMITED, CHANDIGARH
|
January 14, 1997 |
|
SMT. PARKASHWATI Vs. UNION OF INDIA AND OTHERS
|
December 12, 1997 |
|
SMT. PUSHPA SHARMA Vs. STATE OF PUNJAB
|
April 10, 1997 |
|
SMT. SUKHWANT KAUR Vs. STATE OF PUNJAB
|
April 9, 1997 |
|
SOHAN LAL Vs. HARI SINGH
|
February 27, 1997 |
|
SOHAN SINGH Vs. PUNJAB KAUR
|
October 15, 1997 |
|
SOHAN SINGH Vs. MALOOK SINGH
|
November 12, 1997 |
|
SOIL CONSERVATION SUB-INSPECTORS UNION Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
SOM DUTT Vs. STATE OF PUNJAB
|
May 16, 1997 |
|
SOM NATH Vs. STATE OF PUNJAB
|
August 1, 1997 |
|
SOM NATH Vs. KRISHNA DEVI NAYAL
|
March 5, 1997 |
|
SOM PAL Vs. STATE OF HARYANA
|
March 21, 1997 |
|
SOM PARKASH Vs. STATE OF HARYANA
|
June 18, 1997 |
|
SONA DEVI Vs. STATE OF HARYANA
|
January 29, 1997 |
|
SONEPAT COOPERATIVE SUGAR MILLS LTD Vs. DAYA SINGH
|
December 22, 1997 |
|
SONIA Vs. RAJNISH KUMAR ARORA
|
January 30, 1997 |
|
SONIA PATTU Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
October 9, 1997 |
|
SONS KNITWEARS Vs. STATE OF PUNJAB
|
July 23, 1997 |
|
SRI DUTT Vs. STATE OF HARYANA
|
January 16, 1997 |
|
Sri Kishan Vs. State of Haryana
|
September 23, 1997 |
|
STATE Vs. P C AGGARWAL
|
May 27, 1997 |
|
STATE BANK OF INDIA Vs. RAM KUMAR
|
July 4, 1997 |
|
STATE BANK OF PATIALA Vs. RAM GOPAL GUPTA
|
July 9, 1997 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1997 |
|
STATE OF HARYANA Vs. KARNAIL SINGH
|
July 18, 1997 |
|
STATE OF HARYANA Vs. OM PARKASH
|
July 25, 1997 |
|
STATE OF HARYANA Vs. BHAGWATI OIL AND GENERAL MILLS
|
September 10, 1997 |
|
State of Haryana Vs. Mahabir Parshad
|
September 2, 1997 |
|
State of Haryana Vs. Prem Singh
|
September 1, 1997 |
|
STATE OF HARYANA Vs. RAM PARTAP
|
November 4, 1997 |
|
STATE OF HARYANA Vs. NATHU SINGH
|
July 14, 1997 |
|
STATE OF HARYANA Vs. SURESH CHAND
|
July 1, 1997 |
|
STATE OF HARYANA Vs. PALA SINGH
|
May 23, 1997 |
|
STATE OF HARYANA Vs. FREE WHEELS INDIA LTD
|
January 21, 1997 |
|
STATE OF HARYANA Vs. NARESH KUMAR
|
March 21, 1997 |
|
STATE OF HARYANA Vs. BARODA GUR AND KHANDSARI CO-OPERATIVE INDUSTRIAL SOCIETY
|
February 7, 1997 |
|
STATE OF HARYANA Vs. THAKAR DAS
|
August 19, 1997 |
|
STATE OF HARYANA Vs. JAGDISH CHANDER
|
May 6, 1997 |
|
STATE OF HARYANA Vs. RAM SARUP SHARMA
|
July 17, 1997 |
|
STATE OF HARYANA Vs. SURESH KUMAR
|
April 30, 1997 |
|
STATE OF HARYANA Vs. SARUP SINGH
|
February 11, 1997 |
|
STATE OF HARYANA Vs. BADRI PARSHAD
|
July 15, 1997 |
|
STATE OF HARYANA Vs. HARI SINGH
|
March 10, 1997 |
|
STATE OF HARYANA Vs. KISHAN
|
February 28, 1997 |
|
STATE OF HARYANA Vs. BIJENDER
|
November 24, 1997 |
|
STATE OF HARYANA Vs. AKHARA PANCHAYAT MAHA NIRWANI
|
May 23, 1997 |
|
STATE OF HARYANA AND ANOTHER Vs. CHARAN SINGH
|
November 17, 1997 |
|
STATE OF PUNJAB Vs. KALGA SINGH
|
January 3, 1997 |
|
STATE OF PUNJAB Vs. KEHAR SINGH
|
September 5, 1997 |
|
STATE OF PUNJAB Vs. HARBILAS SINGH
|
September 11, 1997 |
|
STATE OF PUNJAB Vs. MOHINDER KAUR AND OTHERS
|
September 10, 1997 |
|
STATE OF PUNJAB Vs. KULWANT SINGH
|
May 22, 1997 |
|
STATE OF PUNJAB Vs. BEDI BAJRI CO.
|
January 20, 1997 |
|
STATE OF PUNJAB Vs. GURBAX SINGH
|
February 24, 1997 |
|
STATE OF PUNJAB Vs. BRIJ MOHAN
|
March 17, 1997 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
May 19, 1997 |
|
STATE OF PUNJAB Vs. MAJHAIL SINGH
|
July 1, 1997 |
|
STATE OF PUNJAB Vs. BINDA
|
February 4, 1997 |
|
STATE OF PUNJAB Vs. GIAN SINGH
|
July 16, 1997 |
|
STATE OF PUNJAB Vs. K S THIND
|
August 27, 1997 |
|
STATE OF PUNJAB Vs. DR CAPT HARDEV SINGH
|
September 5, 1997 |
|
STATE OF PUNJAB Vs. SOHAN LAL
|
July 17, 1997 |
|
STATE OF PUNJAB Vs. GURMIT KAUR
|
September 25, 1997 |
|
STATE OF PUNJAB Vs. HARPAL SINGH EX-CONDUCTOR
|
January 30, 1997 |
|
STATE OF PUNJAB Vs. VIJAY KUMAR
|
January 31, 1997 |
|
STATE OF PUNJAB Vs. JASPAL SINGH
|
January 31, 1997 |
|
STATE OF PUNJAB Vs. MOHINDER PARTAP
|
February 5, 1997 |
|
STATE OF PUNJAB Vs. FAUJA SINGH
|
February 6, 1997 |
|
STATE OF PUNJAB Vs. LABH SINGH C/O TRADE UNION COUNCIL
|
January 3, 1997 |
|
STATE OF PUNJAB Vs. NAZAR SINGH
|
January 9, 1997 |
|
STATE OF PUNJAB Vs. BHAG SINGH
|
July 1, 1997 |
|
STATE OF PUNJAB Vs. AGRO GENERAL STORE JALANDHAR
|
July 10, 1997 |
|
STATE OF PUNJAB Vs. MOHAN LAL
|
May 2, 1997 |
|
STATE OF PUNJAB Vs. PARMAR CONSTRUCTION CO
|
May 12, 1997 |
|
STATE OF PUNJAB Vs. HARI DASS
|
November 17, 1997 |
|
STATE OF PUNJAB Vs. BALJIT SINGH
|
December 23, 1997 |
|
STATE OF PUNJAB Vs. OM PARKASH
|
January 17, 1997 |
|
STATE OF PUNJAB Vs. MILKHI RAM OIL AND DALL MILLS
|
August 21, 1997 |
|
STATE OF PUNJAB Vs. SOHAN SINGH
|
August 26, 1997 |
|
STATE OF PUNJAB Vs. MOHAN SINGH DHINDSA
|
September 9, 1997 |
|
STATE OF PUNJAB Vs. RAMAN KUMAR
|
September 26, 1997 |
|
STATE OF PUNJAB Vs. KANWARJIT SINGH PAONTA
|
July 28, 1997 |
|
STATE OF PUNJAB Vs. BABU RAMAND
|
July 21, 1997 |
|
STATE OF PUNJAB Vs. SARASTI DEVI
|
August 4, 1997 |
|
State of Punjab Vs. Raman Kumar
|
September 29, 1997 |
|
STATE OF PUNJAB AND ANOTHER Vs. S. SUKHDEEP SINGH
|
September 8, 1997 |
|
STEEL STRIPS LTD Vs. BHAGWATI STEELS
|
August 13, 1997 |
|
SUB CLK (GD) DAYAL CHAND SAINI Vs. UNION OF INDIA
|
May 13, 1997 |
|
SUB INSPECTOR RAM SINGH Vs. STATE OF HARYANA
|
August 27, 1997 |
|
SUBA SINGH Vs. STATE OF PUNJAB
|
October 9, 1997 |
|
SUBA SINGH JOGINDER SINGH Vs. GURDIAL SINGH
|
February 21, 1997 |
|
SUBE SINGH Vs. STATE OF HARYANA
|
August 18, 1997 |
|
SUBE SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 24, 1997 |
|
SUBHARI PAPERS P LTD Vs. HARYANA FINANCIAL CORPORATION
|
October 6, 1997 |
|
SUBHASH Vs. STATE OF HARYANA
|
March 12, 1997 |
|
SUBHASH CHAND Vs. STATE OF PUNJAB
|
November 4, 1997 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
February 27, 1997 |
|
SUBHASH CHAND Vs. STATE OF PUNJAB
|
December 4, 1997 |
|
SUBHASH CHAND SOOD Vs. STATE OF PUNJAB
|
July 3, 1997 |
|
SUBHASH CHANDER Vs. FINANCIAL COMMISSIONER REVENUE-CUM-SECRETARY REHABILITATION
|
May 28, 1997 |
|
SUBHASH CHANDER Vs. UNITED INDIA INSURANCE COMPANY SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF
|
May 1, 1997 |
|
SUBHASH CHANDER BHATNAGAR Vs. RAJESH KUMAR BHATNAGAR
|
May 20, 1997 |
|
SUBHASH CHANDER WADHWA Vs. STATE OF PUNJAB
|
December 19, 1997 |
|
SUBHASHISH MUKHERJEE Vs. STATE OF HARYANA
|
September 11, 1997 |
|
SUDERSHAN KUMAR Vs. STATE OF HARYANA
|
February 5, 1997 |
|
SUDESH Vs. STATE OF HARYANA
|
December 17, 1997 |
|
SUDHA RANI Vs. STATE OF HARYANA
|
September 24, 1997 |
|
SUKH LAL Vs. K G VERMA
|
December 10, 1997 |
|
SUKHBIR KAUR Vs. HAZOOR SINGH
|
August 8, 1997 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
October 17, 1997 |
|
SUKHBIR SINGH Vs. RAJWANT KAUR
|
April 24, 1997 |
|
SUKHBIR SINGH AND OTHERS Vs. INDIAN RAILWAYS CONSTRUCTION CO. LTD. AND OTHERS
|
November 13, 1997 |
|
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB
|
April 23, 1997 |
|
SUKHDEV KUMAR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
May 26, 1997 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 1, 1997 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
October 10, 1997 |
|
SUKHDEV SINGH Vs. RAJINDER SINGH
|
May 28, 1997 |
|
SUKHDEV SINGH, LAMBARDAR Vs. ISHAR SINGH
|
April 9, 1997 |
|
SUKHDIP SINGH MAAN Vs. UNION OF INDIA
|
November 12, 1997 |
|
SUKHJINDER SINGH Vs. DIRECTOR STATE TRANSPORT
|
November 24, 1997 |
|
SUKHJIT SINGH Vs. BALBIR SINGH
|
August 6, 1997 |
|
SUKHMANDER KAUR Vs. GURLABH SINGH
|
July 16, 1997 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB
|
November 28, 1997 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
March 10, 1997 |
|
SUKHWINDER SINGH Vs. ASHOK KUMAR
|
May 20, 1997 |
|
SUKHWINDER SINGH Vs. STATE OF HARYANA
|
November 13, 1997 |
|
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
|
January 28, 1997 |
|
SUKHWINDER SINGH @DULLA Vs. STATE OF PUNJAB
|
January 24, 1997 |
|
SULAKHAN SINGH Vs. STATE OF HARYANA
|
February 7, 1997 |
|
SULAKHAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 19, 1997 |
|
SULAKSHAN KUMAR Vs. STATE OF HARYANA
|
April 1, 1997 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
February 26, 1997 |
|
Sumer Chand Vs. State of Haryana
|
September 9, 1997 |
|
SUNDER MOHAN MATHUR Vs. AJIT SINGH
|
September 16, 1997 |
|
SUNDER SINGH Vs. STATE OF PUNJAB
|
November 7, 1997 |
|
SUNDERJIT SINGH Vs. STATE OF PUNJAB
|
April 11, 1997 |
|
SUNIL @ SUCHA SINGH Vs. STATE OF HARYANA
|
January 31, 1997 |
|
SUNIL BEHAL Vs. BHAGWAT DAYAL GUPTA
|
May 29, 1997 |
|
SUNIL KUMAR Vs. RAKESH KUMAR
|
November 5, 1997 |
|
SUNIL KUMAR ROY Vs. SAMANA STEEL LTD
|
April 29, 1997 |
|
SUNIR @ SUNIL SHARMA OTHERS Vs. STATE OF PUNJAB
|
March 5, 1997 |
|
SUNITA ALIAS PINKY Vs. SUNITA
|
February 5, 1997 |
|
SUNITA BAJAJ Vs. PUNJAB AND SIND BANK
|
October 3, 1997 |
|
SUNITA SHARMA Vs. STATE OF HARYANA
|
May 27, 1997 |
|
SUPINDER SINGH Vs. PROVIDENT FUND INSPECTOR
|
August 8, 1997 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
August 19, 1997 |
|
SURAT SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
July 14, 1997 |
|
SURENDER KUMAR Vs. LAXMI DEVI
|
November 25, 1997 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
September 10, 1997 |
|
SURESH Vs. STATE OF HARYANA
|
March 11, 1997 |
|
SURESH Vs. SATYAWAN
|
August 26, 1997 |
|
SURESH CHAND Vs. KUSUM ALIAS SUSHMA
|
November 4, 1997 |
|
SURESH KUMAR Vs. OM PARKASH
|
May 21, 1997 |
|
SURESH KUMAR Vs. UNION OF INDIA AND ANOTHER
|
October 20, 1997 |
|
SURESH KUMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER, YAMUNA NAGAR AND OTHERS
|
March 17, 1997 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
November 4, 1997 |
|
SURESH KUMAR Vs. FOOD CORPORATION OF INDIA
|
November 27, 1997 |
|
SURINDER GUPTA Vs. D P GOEL
|
July 31, 1997 |
|
SURINDER KAUR ALIAS NAMRATA Vs. STATE OF PUNJAB
|
August 7, 1997 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
February 3, 1997 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
January 10, 1997 |
|
SURINDER KUMAR Vs. PREM LATA
|
August 7, 1997 |
|
SURINDER KUMAR @ CHHINDA Vs. STATE OF HARYANA
|
January 23, 1997 |
|
SURINDER NATH Vs. KIRAN BALA
|
May 5, 1997 |
|
SURINDER PAL Vs. ORIENTAL INSURANCE CO LTD
|
November 11, 1997 |
|
SURINDER PAL Vs. STATE OF HARYANA AND ORS.
|
March 19, 1997 |
|
SURINDER PAUL Vs. SATAYA DEVI
|
April 29, 1997 |
|
SURINDER RATHI Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
October 9, 1997 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
September 29, 1997 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 1997 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
January 3, 1997 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
SURINDER SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
|
January 8, 1997 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
September 8, 1997 |
|
SURINDER SINGH @ NITU Vs. STATE OF PUNJAB
|
January 23, 1997 |
|
SURINDER SINGH VERMA Vs. STATE OF HARYANA
|
July 23, 1997 |
|
SURINDER SINGH VISHAL Vs. STATE OF PUNJAB
|
April 8, 1997 |
|
SURJAN RAM Vs. ANCHAL SINGH
|
May 27, 1997 |
|
SURJAN SINGH Vs. MOHINDER SINGH
|
September 10, 1997 |
|
SURJAN SINGH Vs. TEJA SINGH
|
October 8, 1997 |
|
SURJEET KUMAR Vs. ANIL KUMAR
|
July 8, 1997 |
|
SURJEET SINGH Vs. JIT SINGH
|
December 19, 1997 |
|
SURJEET SINGH LDC Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 19, 1997 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
August 22, 1997 |
|
SURJIT KUMAR Vs. SAUDAGAR SINGH
|
January 21, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 17, 1997 |
|
SURJIT SINGH Vs. TEJA SINGH
|
July 7, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 4, 1997 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
March 11, 1997 |
|
SURJIT SINGH Vs. BUDH SINGH
|
October 8, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 16, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 6, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 29, 1997 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 1997 |
|
SURJIT SINGH (DECEASED) Vs. STATE OF PUNJAB
|
February 17, 1997 |
|
SURJIT SINGH BHATIA Vs. MEHAR SINGH
|
April 1, 1997 |
|
SURYA ROSHNI LTD Vs. SAMANA STEEL LTD
|
April 29, 1997 |
|
SUSHEEL KUMAR Vs. STATE OF HARYANA
|
July 22, 1997 |
|
SUSHILA Vs. STATE OF HARYANA
|
July 16, 1997 |
|
SUSHILA DEVI Vs. STATE OF HARYANA
|
May 7, 1997 |
|
SUSHILA DEVI BHATIA Vs. JAGIR SINGH
|
September 19, 1997 |
|
SUSHILA JARMANI DASS Vs. CHAND RANI
|
January 9, 1997 |
|
SUSHMA RANI Vs. MANJIT SINGH
|
December 12, 1997 |
|
SWADESHI PLASTIC INDUSTRIES Vs. STATE OF HARYANA
|
February 28, 1997 |
|
SWARAN KAUR Vs. STATE OF PUNJAB
|
July 7, 1997 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
April 1, 1997 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
November 24, 1997 |
|
SWARANJIT SINGH Vs. STATE OF PUNJAB
|
September 4, 1997 |
|
SWARNA Vs. PARKASHO
|
April 8, 1997 |
|
SWASTICK PIPES LIMITED Vs. STATE OF HARYANA
|
January 14, 1997 |
|
T.L. JAIN Vs. MAHESH CHAND
|
February 25, 1997 |
|
T.R. MALIK Vs. STATE OF HARYANA
|
September 11, 1997 |
|
T.R. VERNA AND OTHERS Vs. H.S.D.C. AND OTHERS
|
September 9, 1997 |
|
TALWIDER SINGH GILL Vs. STATE OF PUNJAB
|
January 30, 1997 |
|
TARA CHAND Vs. STATE OF HARYANA AND OTHERS
|
October 20, 1997 |
|
TARA CHAND Vs. UNION OF INDIA
|
July 1, 1997 |
|
TARA CHAND Vs. STATE OF HARYANA
|
February 25, 1997 |
|
TARA CHAND Vs. HAFED
|
December 23, 1997 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
September 18, 1997 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
July 3, 1997 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
July 29, 1997 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
February 11, 1997 |
|
TARSEM SINGH Vs. SIBU RAM
|
July 9, 1997 |
|
TATA IRON AND STEEL COMPANY LTD Vs. GENERAL MANAGER NORTHERN RAILWAY
|
July 3, 1997 |
|
TAYAB HUSSAIN Vs. KANCHAN SHARMA
|
January 31, 1997 |
|
TEHAL SINGH Vs. UNION OF INDIA
|
July 21, 1997 |
|
TEJINDER KAUR Vs. VIJAY KUMAR
|
May 8, 1997 |
|
TEJINDER SINGH @ MONTO Vs. STATE OF PUNJAB
|
May 30, 1997 |
|
TEJO @ TAJO AND ANR. Vs. STATE OF PUNJAB
|
December 23, 1997 |
|
TEK CHAND Vs. CHIEF EXECUTIVE OFFICER DISTRICT RURAL DEVELOPMENT AGENCY
|
July 31, 1997 |
|
TEK CHAND Vs. STATE OF HARYANA
|
September 18, 1997 |
|
TEK CHAND Vs. STATE OF PUNJAB
|
February 21, 1997 |
|
TEK RAM Vs. HARGIAN
|
September 17, 1997 |
|
TEK RAM Vs. SUB-DIVISIONAL MAGISTRATE
|
March 17, 1997 |
|
TELU Vs. RAM KISHAN
|
May 7, 1997 |
|
THAKAR CHEMICALS Vs. STATE OF HARYANA
|
July 23, 1997 |
|
THAKAR DWARA BHORAY Vs. STATE
|
May 30, 1997 |
|
THAKUR STEEL TUBES LTD Vs. STATE BANK OF INDIA CHANDIGARH
|
February 6, 1997 |
|
THE HARYANA STATE Vs. WAZIR CHAND KAURA
|
April 7, 1997 |
|
THE HISSAR DISTT. CENTRAL COOPERATIVE BANK LTD. HISSAR Vs. SHRI S.L. SHARMA AND ANOTHER
|
April 2, 1997 |
|
THE MANAGING COMMITTEE OF THE PREM CHAND MARKAND A S.D. COLLEGE FOR WOMEN Vs. AMARJIT SINGH AND ANR.
|
August 1, 1997 |
|
THE PUNJAB STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
October 22, 1997 |
|
THE ROHTAK CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF HARYANA
|
March 17, 1997 |
|
THE STATE OF PUNJAB Vs. MAHAVIR SPINNING MILLS (P) LTD.
|
September 2, 1997 |
|
TIKA RAM Vs. GRAM PANCHAYAT
|
May 14, 1997 |
|
TIKKA NAVDEEP SINGH Vs. UNION TERRITORY
|
December 15, 1997 |
|
TIKKA NAVDEEP SINGH Vs. UNION TERRITORY
|
November 15, 1997 |
|
TIKKA RAM Vs. STATE OF HARYANA
|
August 18, 1997 |
|
TILAK RAJ Vs. BUGLI DEVI ALIAS BUGLI DEVI
|
November 21, 1997 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
August 1, 1997 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
May 27, 1997 |
|
TILAK RAJ SHARMA Vs. STATE OF HARYANA
|
September 19, 1997 |
|
TIRATH SINGH Vs. SAJJAN SINGH
|
March 18, 1997 |
|
TIRPTA BAKSHI Vs. SUKHWANT SINGH
|
May 13, 1997 |
|
TIRUPATI WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
May 30, 1997 |
|
TRILO AGRO INDUSTRIES (P) LTD Vs. STATE OF PUNJAB
|
May 13, 1997 |
|
UCO BANK Vs. YASH PAUL GUPTA
|
May 21, 1997 |
|
UCO BANK Vs. MITTAL BROS
|
February 21, 1997 |
|
UJAGAR SINGH Vs. UNION OF INDIA AND OTHERS
|
October 9, 1997 |
|
UMA MITTAL Vs. LN SURESH PAWAR
|
September 4, 1997 |
|
UMA RANI Vs. STATE OF PUNJAB
|
October 10, 1997 |
|
UMA SHAKTI RATHEE AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
August 6, 1997 |
|
UNION OF INDI Vs. AMAR SINGH
|
September 19, 1997 |
|
UNION OF INDIA Vs. BANTA SINGH
|
August 14, 1997 |
|
UNION OF INDIA Vs. PARKASH CHAND
|
July 7, 1997 |
|
UNION OF INDIA Vs. AJAIB SINGH NO 1256394 WEX-GUNNER OPERATOR
|
August 11, 1997 |
|
UNION OF INDIA Vs. AJIT SINGH
|
July 30, 1997 |
|
UNION OF INDIA Vs. N K KAUSHIK
|
December 17, 1997 |
|
UNION OF INDIA Vs. AMRIT LAL SOOD
|
March 21, 1997 |
|
UNION OF INDIA Vs. MEHAR SINGH AND SONS
|
January 31, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. MALWA BUS SERVICE P LTD
|
July 2, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. SENO
|
November 28, 1997 |
|
UNITED INDIA INSURANCE CO. LTD Vs. PARKASH KAUR
|
July 3, 1997 |
|
UNITED INDIA INSURANCE COMPANY Vs. SUKHDEV KAUR
|
March 4, 1997 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURJIT SIGH AND OTHERS
|
February 5, 1997 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMLA RANI
|
May 29, 1997 |
|
UNNATI Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 17, 1997 |
|
URMILA KAKAR Vs. STATE OF HARYANA
|
November 19, 1997 |
|
URMILA RANI Vs. MOHINDER SINGH
|
May 8, 1997 |
|
USHA Vs. MOLHA RAM
|
September 1, 1997 |
|
UTTAM SINGH Vs. STATE OF PUNJAB
|
May 8, 1997 |
|
UTTAM SINGH Vs. STATE OF PUNJAB
|
August 19, 1997 |
|
V K JUDAH Vs. CHRISTIAN MEDICAL COLLEGE LUDHIANA SOCIETY REGD
|
August 20, 1997 |
|
V.K. BERI Vs. STATE OF PUNJAB
|
December 25, 1997 |
|
V.N. GROVER Vs. STATE OF HARYANA
|
August 20, 1997 |
|
VALLABH FABRICS Vs. STATE OF PUNJAB
|
January 24, 1997 |
|
VANDANA Vs. STATE OF HARYANA
|
March 14, 1997 |
|
VARDHMAN SPINNING AND GENERAL MILLS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ASSESSMENTS
|
May 29, 1997 |
|
VARINDER SINGH Vs. STATE OF PUNJAB
|
September 4, 1997 |
|
VARINDER SINGH Vs. STATE OF PUNJAB
|
August 4, 1997 |
|
VASUDEV SHARMA Vs. SPEAKER HARYANA VIDHAN SABHA
|
May 29, 1997 |
|
VED PAL Vs. THE STATE OF HARYANA AND ORS.
|
February 14, 1997 |
|
VED PARKASH GUPTA Vs. STATE OF HARYANA
|
May 1, 1997 |
|
VED PARKASH KAPOOR Vs. KRISHAN KANTA TANDON
|
February 26, 1997 |
|
VED PARKASH MANN Vs. STATE OF HARYANA
|
April 7, 1997 |
|
VEE KAY OIL PVT LTD Vs. STATE OF PUNJAB
|
July 21, 1997 |
|
VEENA JAIN Vs. STATE OF HARYANA
|
September 11, 1997 |
|
VEER BHAN Vs. STATE OF HARYANA
|
July 21, 1997 |
|
VIDYA KAUR Vs. DALIP SINGH
|
September 10, 1997 |
|
VIDYA PRAKASH Vs. OM PARKASH
|
August 27, 1997 |
|
VIDYA WANTI Vs. NETAR PARKASH
|
September 26, 1997 |
|
VIDYA YADAV Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
|
September 2, 1997 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
May 22, 1997 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
August 22, 1997 |
|
VIJAY KUMAR AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
|
August 22, 1997 |
|
VIJAY KUMAR AND ORS. Vs. GURMEL SINGH
|
January 13, 1997 |
|
VIJAY MASIH Vs. STATE OF U.T. CHANDIGARH
|
May 1, 1997 |
|
VIJAY SINGH Vs. STATE OF HARYANA
|
October 20, 1997 |
|
VIKAS Vs. STATE OF HARYANA AND OTHERS
|
February 13, 1997 |
|
VINAY DATTATRAYA DEUSKAR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 4, 1997 |
|
VINAY KUMAR JAIN Vs. NARENDER PRASAD
|
May 7, 1997 |
|
VINAY PAL SINGH Vs. VIJAY KUMAR SINGH
|
August 21, 1997 |
|
VINOD KUMAR Vs. FOOD CORPORATION OF INDIA
|
December 15, 1997 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
January 21, 1997 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
May 15, 1997 |
|
VINOD KUMAR SHARMA Vs. STATE OF PUNJAB
|
October 21, 1997 |
|
VINOD KUMAR VOHRA Vs. PUNJAB STATE SOCIAL WELFARE ADVISORY BOARD
|
December 3, 1997 |
|
VINOD WALIA Vs. STATE C B I CHANDIGARH
|
August 27, 1997 |
|
VIRENDER SINGH SAHARAWAT Vs. HISSAR-SIRSA SHETRIYA GRAMIN BANK
|
February 11, 1997 |
|
VISHAL AGGARWAL Vs. INDIAN OIL CORPORATION LTD
|
November 13, 1997 |
|
VIVEK CHAND SHARMA Vs. STATE OF HARYANA
|
October 24, 1997 |
|
WADHAWA BEEJ BHANDAR PIPLI Vs. STATE OF HARYANA
|
October 7, 1997 |
|
WADHWA RAM PROP MODERN PLASTIC HOUSE Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1997 |
|
WALAITI RAM GUPTA Vs. PUNJAB STATE
|
August 29, 1997 |
|
WASO BAI Vs. STATE OF HARYANA
|
April 29, 1997 |
|
WASSAN SINGH Vs. FINANCIAL COMMISSIONER
|
July 21, 1997 |
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WAZIR SINGH Vs. KULWANT SINGH
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August 27, 1997 |
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YADAV R N Vs. STATE OF HARYANA
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March 3, 1997 |
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YASH PAL Vs. STATE OF HARYANA
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December 12, 1997 |
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YOGESH KUMAR Vs. STATE OF PUNJAB
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April 29, 1997 |
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YOGINDER MOHAN Vs. KRISHAN LAL
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November 28, 1997 |
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ZENOBIA BHANOT Vs. SURINDER SHARMA
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May 1, 1997 |
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ZILA PARISHAD, HOSHIARPUR Vs. SURINDER SINGH
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August 13, 1997 |
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ZILE SINGH Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD
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January 20, 1997 |
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ZIRA CO-OPERATIVE SUGAR MILLS Vs. BANK OF INDIA
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May 14, 1997 |
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ZORA SINGH Vs. THE MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MARKETING FEDERATION, CHANDIGARH AND OTHERS
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January 17, 1997 |
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ZORA SINGH Vs. STATE OF PUNJAB
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September 18, 1997 |