|
CHARAN SINGH AND CO. Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
4468995 EX SEP SURJIT SINGH Vs. UNION OF INDIA
|
January 9, 1996 |
|
A K KHURANA Vs. HARYANA FINANCIAL CORPORATION
|
May 13, 1996 |
|
A P SANWARIA Vs. UNION OF INDIA
|
May 16, 1996 |
|
A.K. AAWAL Vs. STATE OF PUNJAB
|
August 6, 1996 |
|
A.S. GEORGE Vs. FOOD CORPORATION OF INDIA
|
May 14, 1996 |
|
ABNASH CHANDER Vs. STATE OF PUNJAB
|
November 29, 1996 |
|
AGGARWAL IRON STORE Vs. STATE OF PUNJAB
|
April 15, 1996 |
|
AGGARWAL VAISH PANCHAYATPARDEEP Vs. PARDEEP
|
April 16, 1996 |
|
AGRO ACIDS, NEAR SANGAM CINEMA, AMRITSER Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
AIR MARSHAL SHIVDEV SINGH Vs. STATE OF PUNJAB
|
April 17, 1996 |
|
AJAIB S. SETHI Vs. CHIEF JUDICIAL MAGISTRATE AMRITSAR
|
July 12, 1996 |
|
AJAIB SINGH Vs. BIMLA DEVI
|
April 16, 1996 |
|
AJAIB SINGH Vs. HARPAL SINGH
|
May 15, 1996 |
|
AJAY KHURANA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 12, 1996 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
November 25, 1996 |
|
AJAY WALIA Vs. STATE OF HARYANA
|
October 15, 1996 |
|
AJIT KAUR Vs. KULWINDER SINGH
|
January 9, 1996 |
|
AJIT SINGH Vs. RAMAIL SINGH
|
April 11, 1996 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
July 31, 1996 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
November 29, 1996 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
November 6, 1996 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
April 10, 1996 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
September 9, 1996 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
March 19, 1996 |
|
AJIT SINGH OBEROI Vs. MALVIDNER SINGH
|
July 23, 1996 |
|
AJMER SINGH Vs. UNION OF INDIA
|
January 10, 1996 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
February 7, 1996 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
September 6, 1996 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
July 27, 1996 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
July 25, 1996 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
December 2, 1996 |
|
AKKI DEVI Vs. JOT RAM
|
April 16, 1996 |
|
ALIWAL KHAD STORE, ALIWAL Vs. STATE OF PUNJAB
|
February 28, 1996 |
|
ALLAHABAD BANK SCHEDULED CASTES/SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION Vs. ALLAHABAD BANK THROUGH ITS CHAIRMAN
|
October 3, 1996 |
|
ALPHA TOYO LTD. Vs. SHRI SRI CHAND TYAGI
|
August 23, 1996 |
|
AMAN PREET SINGH Vs. GOVERNMENT OF INDIA
|
April 19, 1996 |
|
AMANDEEP (MINOR) THOUGH HER MOTHER MS. RAJ SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD, MOHALI
|
August 27, 1996 |
|
AMANDEEP SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
January 12, 1996 |
|
AMAR CHAND Vs. KISHAN CHAND
|
May 7, 1996 |
|
AMAR KAUR Vs. STATE OF PUNJAB
|
February 15, 1996 |
|
AMAR KHAD STORE Vs. STATE OF PUNJAB
|
July 8, 1996 |
|
AMAR NATH Vs. SUBHASH CHANDER
|
May 17, 1996 |
|
AMAR NATH Vs. STATE OF HARYANA
|
March 19, 1996 |
|
AMAR NATH GUPTA Vs. THE STATE OF HARYANA AND ANOTHER
|
October 3, 1996 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
December 4, 1996 |
|
AMAR SINGH Vs. PRITAM KAUR
|
April 22, 1996 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
December 8, 1996 |
|
AMARJIT KAUR Vs. SARTAZ SINGH S O GURCHARAN SINGH
|
May 31, 1996 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
April 16, 1996 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
September 6, 1996 |
|
AMARJIT SINGH Vs. STATE OF HARYANA
|
May 6, 1996 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 4, 1996 |
|
AMARJIT SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
February 26, 1996 |
|
AMARJIT SINGH Vs. SHANGARA SINGH
|
July 18, 1996 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 16, 1996 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 30, 1996 |
|
AMIR CHAND Vs. STATE OF PUNJAB
|
August 13, 1996 |
|
AMIR CHAND SETHI AND SONS Vs. ASSESSING AUTHORITY
|
December 5, 1996 |
|
AMIT GUPTA Vs. RAJESH RANKA
|
December 5, 1996 |
|
AMRAT LAL ALIAS BHOLA Vs. STATE OF PUNJAB
|
August 26, 1996 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
February 14, 1996 |
|
AMRIK SINGH Vs. CHARAN KAUR
|
September 16, 1996 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 25, 1996 |
|
AMRIK SINGH Vs. SARWAN SINGH
|
September 12, 1996 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 27, 1996 |
|
AMRIT BANASPATI CO LTD Vs. UNION OF INDIA
|
December 4, 1996 |
|
AMRIT KUMAR (EX-CONSTABLE) Vs. STATE OF HARYANA, COMMISSIONER AND SECRETARY
|
May 31, 1996 |
|
AMRITPAL SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
AMRITSAR SWADESH WOOLEN MILLS Vs. STATE OF PUNJAB
|
July 4, 1996 |
|
AMRITSAR TRANSPORT CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 3, 1996 |
|
AMRO Vs. GENERAL MANAGER PUNJAB ROADWAYS DEPOT
|
July 9, 1996 |
|
ANAND Vs. STATE OF HARYANA
|
July 6, 1996 |
|
ANAND SAWRUP DATA Vs. PUNJAB NATIONAL BANK
|
May 24, 1996 |
|
ANANG PAL Vs. STATE OF HARYANA
|
February 14, 1996 |
|
ANANT RAM Vs. STATE OF HARYANA
|
March 1, 1996 |
|
ANGOORI DEVI Vs. ISHWAR CHAND
|
October 31, 1996 |
|
ANGREZ SINGH @GURMEJ SINGH Vs. JEET SINGH
|
August 1, 1996 |
|
ANGURI AND ORS. Vs. THE STATE OF HARYANA
|
November 21, 1996 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
May 28, 1996 |
|
ANIL KUMAR Vs. SUMAN
|
July 17, 1996 |
|
ANIL KUMAR BANSAL Vs. STATE OF PUNJAB
|
August 5, 1996 |
|
ANIL MITTAL Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
May 22, 1996 |
|
ANIL NAYAR Vs. STATE OF PUNJAB
|
November 8, 1996 |
|
ANJALI VERMA AND ANOTHER Vs. CHANDIGARH ADMINISTRATION, U.T. CHANDIGARH AND OTHERS
|
January 10, 1996 |
|
ANJAN DEEP CHADHA Vs. STATE OF PUNJAB
|
July 25, 1996 |
|
ANJU Vs. ADDITIONAL CIVIL JUDGE SENIOR DIVISION
|
August 30, 1996 |
|
ANNA RAM Vs. STATE OF HARYANA
|
April 30, 1996 |
|
ANNU BALA MINOR Vs. DHARAM PAL
|
February 5, 1996 |
|
ANOOP KUMAR Vs. JOINT SECRETARY CO OPERATIVE
|
February 1, 1996 |
|
ANOOP SINGH Vs. STATE OF HARYANA
|
October 14, 1996 |
|
ANSHUL KAKKAR Vs. STATE OF PUNJAB
|
October 15, 1996 |
|
ANUP SINGH Vs. BACHNI
|
July 19, 1996 |
|
ANUP SINGH AND ANR. Vs. M/S JASPAL SINGH AND BROTHERS AND ORS.
|
February 19, 1996 |
|
ANURADHA GUPTA Vs. THE COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES PUNJAB AND ANOTHER
|
December 12, 1996 |
|
ARJUN DEV Vs. STATE OF HARYANA
|
May 2, 1996 |
|
ARJUN SINGH Vs. FINANCIAL COMMISSIONER
|
January 10, 1996 |
|
ARNAV KRISHNA KHANNA Vs. MS PURNIMA
|
May 30, 1996 |
|
ARPAN GUPTA Vs. BOARD OF GOVERNORS OF REGIONAL ENGINEERING COLLEGE
|
May 16, 1996 |
|
ARUN KUMAR Vs. COMMISSIONER PRESCRIBED AUTHORITY REGIONAL DEPUTY DIRECTOR LOCAL
|
October 3, 1996 |
|
ARUN MADAN Vs. STATE OF PUNJAB
|
December 12, 1996 |
|
ARUNA KHURANA Vs. BAREILLY FINANCIERS
|
August 7, 1996 |
|
ASHA DHIMAN Vs. UNION OF INDIA AND OTHERS
|
April 8, 1996 |
|
ASHOK GUPTA Vs. GREWAL RICE MILLS
|
May 3, 1996 |
|
ASHOK KUMAR Vs. RAM ASRA
|
May 28, 1996 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 26, 1996 |
|
ASHOK KUMAR Vs. OM PARKASH
|
October 28, 1996 |
|
ASHOK KUMAR Vs. MUNICIPAL COMMITTEE
|
December 18, 1996 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 7, 1996 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
January 17, 1996 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
January 23, 1996 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 27, 1996 |
|
ASHOK KUMAR Vs. RAJNI (MINOR)
|
December 19, 1996 |
|
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 22, 1996 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 1, 1996 |
|
ASHOK KUMAR GROVER Vs. STATE OF HARYANA
|
July 2, 1996 |
|
ASHOK KUMAR JAIN Vs. STATE OF PUNJAB
|
December 12, 1996 |
|
ASHOK KUMAR JAIN ADVOCATE Vs. LACHHMAN DASS
|
April 11, 1996 |
|
ASHOK KUMAR JUNEJA Vs. SHANTI DEVI
|
November 18, 1996 |
|
ASHOK KUMAR KOCHHAR Vs. H.S.M.I.T.C. AND ANOTHER
|
September 2, 1996 |
|
ASHOK KUMAR MALIK Vs. CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURE UNIVERSITY
|
January 19, 1996 |
|
ASHOK KUMAR PATHANIA Vs. INDIAN COUNCIL FOR CHILD WELFARE
|
March 22, 1996 |
|
ASHOK KUMAR RAJESH KUMAR Vs. MANMOHAN SINGH PROPRIETOR SACHADEVA ENTERPRISES
|
October 28, 1996 |
|
ASHOK KUMAR VAJPAI Vs. STATE OF HARYANA
|
January 24, 1996 |
|
ASHOK KUMAR WADHWA Vs. STATE OF HARYANA
|
February 5, 1996 |
|
ASHRAF ALI Vs. STATE OF HARYANA
|
February 1, 1996 |
|
ASHWANI KUMAR EX Vs. UNION OF INDIA
|
April 23, 1996 |
|
ASI GURDEV Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
ASI JASPAL SINGH Vs. STATE OF HARYANA
|
January 31, 1996 |
|
ATAM PARKASH Vs. SONIA
|
December 16, 1996 |
|
ATMA RAM SHARMA Vs. UNION OF INDIA
|
August 26, 1996 |
|
ATMA SINGH Vs. MUNICIPAL CORPORATION, LUDHIANA
|
July 2, 1996 |
|
ATMA TUBE PRODUCTS LTD Vs. UNION OF INDIA
|
August 19, 1996 |
|
ATTAR SINGH Vs. STATE OF HARYANA
|
January 24, 1996 |
|
ATTAR SINGH Vs. MEENA
|
April 15, 1996 |
|
AVINDERJEET SINGH OBEROI Vs. UNION OF INDIA
|
March 1, 1996 |
|
AVTAR SINGH Vs. PRITAM SINGH
|
May 31, 1996 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
April 22, 1996 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
March 6, 1996 |
|
AVTAR SINGH Vs. SUKHMANDER SINGH
|
May 9, 1996 |
|
AVTAR SINGH Vs. GURJIT KAUR WIDOW
|
September 12, 1996 |
|
AVTAR SINGH RAMOTRA Vs. KURUKSHETRA UNIVERSITY
|
July 25, 1996 |
|
AVTAR SINGH TULI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 1996 |
|
AVTAR SINGH WALIA Vs. CHANDIGARH ADMINISTRATION
|
December 5, 1996 |
|
AVTAR SINGH, EX BULLDOZER OPERATOR Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION
|
July 12, 1996 |
|
B D SHARMA Vs. NARINDER KUMAR ARYA
|
March 18, 1996 |
|
B K GAWARI Vs. UNION OF INDIA
|
October 30, 1996 |
|
B K SHARMA Vs. COMMISSIONER, PATIALA DIVISION, PATIALA
|
April 22, 1996 |
|
B S BAJAJ AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
August 5, 1996 |
|
B S GURAYA Vs. UNION OF INDIA
|
March 1, 1996 |
|
B.S. AGNIHOTRI Vs. JAGDEEP SINGH BRAR
|
September 12, 1996 |
|
BABA LAL DASS CHELA HARI DASS Vs. STATE OF HARYANA
|
May 23, 1996 |
|
BABU RAM Vs. STATE OF HARYANA
|
September 2, 1996 |
|
BABU RAM Vs. GRAM PANCHAYAT
|
August 7, 1996 |
|
BABU RAM Vs. STATE OF HARYANA
|
May 15, 1996 |
|
BABU RAM Vs. KUNDAN
|
September 7, 1996 |
|
BABU RAM BANSAL Vs. PRESIDING OFFICER LABOUR COURT
|
September 24, 1996 |
|
BABU RAM NAGAR MAL Vs. INCOME-TAX OFFICER
|
August 12, 1996 |
|
BABU SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 26, 1996 |
|
BACHAN KAUR Vs. NIRANJAN SINGH
|
February 5, 1996 |
|
BACHAN LAL KAPOOR Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
BACHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER INTEGRATED RURAL DEVELOPMENT
|
November 7, 1996 |
|
BACHAN SINGH Vs. HARPREET KAUR
|
January 18, 1996 |
|
BACHANI DEVI Vs. STATE OF HARYANA
|
August 21, 1996 |
|
BACHITTAR SINGH Vs. DIRECTOR OF LAND RECORDS
|
May 3, 1996 |
|
BADLU RAM Vs. RAM NIWAS
|
November 5, 1996 |
|
BAG SINGH Vs. STATE OF PUNJAB
|
July 4, 1996 |
|
BAGGA SINGH Vs. NIRANJAN KAUR
|
September 24, 1996 |
|
BAGLA Vs. STATE OF HARYANA
|
February 13, 1996 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
August 19, 1996 |
|
BAJ SINGH ALIAS BAJI Vs. STATE OF PUNJAB
|
February 5, 1996 |
|
BAJAJ AND SONS B S Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1996 |
|
BAKHSHI RAM AGGARWAL Vs. COMMISSIONER OF WEALTH-TAX
|
July 17, 1996 |
|
BAKHSHISH SINGH Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
BAKSHI JAIDEV SINGH Vs. STATE OF HARYANA
|
May 24, 1996 |
|
BAL KISHAN Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT
|
April 22, 1996 |
|
BAL VINOD Vs. STATE OF HARYANA
|
May 3, 1996 |
|
BALAL PATHER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
July 4, 1996 |
|
BALBIR Vs. STATE OF HARYANA
|
November 5, 1996 |
|
BALBIR KAUR Vs. JOGINDER SINGH
|
April 9, 1996 |
|
BALBIR KAUR Vs. SH AMRIK SINGH
|
January 17, 1996 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
January 29, 1996 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
November 6, 1996 |
|
BALBIR SINGH Vs. BANT SINGH
|
March 23, 1996 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 22, 1996 |
|
BALBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, MANIMAJRA
|
October 4, 1996 |
|
BALBIR SINGH Vs. STATE (U T CHANDIGARH)
|
May 10, 1996 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
July 11, 1996 |
|
BALBIR SINGH ALIAS BHIRA Vs. STATE OF HARYANA
|
February 2, 1996 |
|
BALBIR SINGH ETC Vs. FINANCIAL COMMISSIONER APPEALS
|
February 19, 1996 |
|
BALDEV KAUR Vs. NAZAR SINGH
|
July 8, 1996 |
|
BALDEV SINGH Vs. UNION OF INDIA
|
May 23, 1996 |
|
BALDEV SINGH Vs. SECRETARY P S E B
|
November 22, 1996 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
October 30, 1996 |
|
BALDEV SINGH Vs. NASIR SINGH
|
November 26, 1996 |
|
BALDEV SINGH GILL Vs. STATE OF PUNJAB
|
February 15, 1996 |
|
BALI RAM Vs. STATE OF HARYANA
|
December 10, 1996 |
|
BALI RAM Vs. VIDYA DEVI
|
September 19, 1996 |
|
BALJEET SINGH MAHAL Vs. STATE OF PUNJAB
|
April 17, 1996 |
|
BALJEET SINGH YADAV Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
January 15, 1996 |
|
BALJIT KAUR Vs. STATE OF PUNJAB
|
July 4, 1996 |
|
BALJIT SINGH Vs. HARINDER KAUR
|
April 17, 1996 |
|
BALJIT SINGH Vs. STATE U T CHANDIGARH
|
January 8, 1996 |
|
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
May 31, 1996 |
|
BALO DEVI Vs. HARYANA STATE ELECTRICITY BOARD
|
May 17, 1996 |
|
BALRAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 9, 1996 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
December 16, 1996 |
|
BALVINDER SINGH Vs. STATE OF HARYANA
|
July 16, 1996 |
|
BALVINDER SINGH @DEVINDER SINGH @BILLA Vs. STATE OF HARYANA
|
July 10, 1996 |
|
BALVIR SINGH Vs. STATE OF PUNJAB
|
July 8, 1996 |
|
BALWAN Vs. STATE OF HARYANA
|
April 8, 1996 |
|
BALWAN Vs. STATE OF HARYANA
|
March 23, 1996 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
May 14, 1996 |
|
BALWANT KUMAR GUPTA Vs. STATE OF HARYANA
|
July 10, 1996 |
|
BALWANT RAI SOOD Vs. SUBHASH CHANDER
|
April 11, 1996 |
|
BALWANT SINGH Vs. KAMLESH VERMA
|
May 29, 1996 |
|
BALWANT SINGH Vs. COMMISSIONER JULLUNDUR DIVISION
|
September 3, 1996 |
|
BALWANT SINGH Vs. NAFE SINGH
|
September 13, 1996 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
October 14, 1996 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
December 4, 1996 |
|
BALWANT SINGH Vs. THE SECRETARY ZILA PARISHAD, FEROZEPUR
|
October 30, 1996 |
|
BALWANT SINGH KATARIA Vs. STATE OF HARYANA
|
May 28, 1996 |
|
BALWANT SINGH MANGAT Vs. STATE OF PUNJAB
|
April 18, 1996 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 13, 1996 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 16, 1996 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
March 7, 1996 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
April 17, 1996 |
|
BALWINDER SINGH Vs. SURINDER KAUR
|
September 16, 1996 |
|
BALWINDER SINGH Vs. REGISTRAR CO OPERATIVE SOC PUNJAB
|
February 26, 1996 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 1, 1996 |
|
BALWINDER SINGH @ BILLA Vs. CENTRAL GOVERNMENT
|
March 26, 1996 |
|
BANARSI DAS COTTON MILLS P LTD Vs. STATE OF HARYANA
|
March 7, 1996 |
|
BANARSI DASS Vs. DIRECTOR
|
January 11, 1996 |
|
BANDHU MACHINERY PRIVATE. LTD Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HARYANA
|
December 16, 1996 |
|
BANI Vs. PARKASH SINGH
|
January 11, 1996 |
|
BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND
|
February 6, 1996 |
|
BANSI LAL SAGAR Vs. STATE OF PUNJAB
|
May 10, 1996 |
|
BANTA RAM Vs. STATE OF HARYANA
|
May 14, 1996 |
|
BANWARI Vs. MOTI LAL
|
August 5, 1996 |
|
BARKAT RAM Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
BASAKHA SINGH Vs. JIT SINGH
|
May 10, 1996 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
November 28, 1996 |
|
BASHESHAR NATH Vs. GRAM PANCHAYAT
|
February 5, 1996 |
|
BATI Vs. SHIV RAM
|
April 26, 1996 |
|
BAWA DASWANDA SINGH Vs. SASWANT SINGH
|
October 4, 1996 |
|
BAWA SINGH Vs. SANT SINGH
|
December 5, 1996 |
|
BAWI Vs. BAKHTAWAR SINGH
|
July 25, 1996 |
|
BEANT KAUR AND OTHERS Vs. N.N. KHANNA AND OTHERS
|
September 11, 1996 |
|
BEANT SINGH ALIAS BANTA Vs. STATE OF PUNJAB
|
February 19, 1996 |
|
BEER SINGH Vs. STATE OF HARYANA
|
April 23, 1996 |
|
BEHARI LAL Vs. STATE OF PUNJAB
|
August 9, 1996 |
|
BENTEX ELECTRICALS Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 18, 1996 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
August 8, 1996 |
|
BHAGAT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 31, 1996 |
|
BHAGIRATH Vs. RANI
|
August 27, 1996 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
January 18, 1996 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
BHAGWAN DASS GUPTA Vs. STATE OF HARYANA
|
October 31, 1996 |
|
BHAGWAN DASS KULDEEP KUMAR Vs. STATE OF HARYANA
|
September 7, 1996 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
February 26, 1996 |
|
BHAGWAN SINGH Vs. MADAN LAL
|
May 20, 1996 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
July 5, 1996 |
|
BHAGWAN SINGH Vs. STATE OF HARYANA
|
December 4, 1996 |
|
BHAGWANT KAUR Vs. COMMISSIONER OF INCOME-TAX
|
September 20, 1996 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
BHAGWANT SINGH DHANOA, ASSTT ENGINEER, PUNJAB MANDI BOARD Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
May 7, 1996 |
|
BHAJAN LAL Vs. BALBIR
|
May 31, 1996 |
|
BHAJAN SINGH AND ANOTHER Vs. DR. B.C. GUPTA AND OTHERS
|
August 21, 1996 |
|
BHAKRA MANAGEMENT BOARD KARAMCHARI SANGH Vs. STATE OF PUNJAB
|
April 23, 1996 |
|
BHAN KAUR Vs. UNION OF INDIA
|
March 18, 1996 |
|
BHAN SINGH Vs. STATE OF PUNJAB
|
August 20, 1996 |
|
BHAN SINGH Vs. UNION OF INDIA
|
April 30, 1996 |
|
BHAN SINGH Vs. TEJ SINGH
|
May 17, 1996 |
|
BHANU PROCESSORS; NUJJAR AGRO FOOD LTD Vs. PUNJAB POLLUTION CONTROL BOARD; STATE OF PUNJAB
|
May 20, 1996 |
|
BHARAT BHUSAN Vs. HARYANA HANDLOOM WEAVERS APEX CO OP SOC LTD
|
March 4, 1996 |
|
BHARAT BHUSHAN Vs. THE HARYANA HANDLOOM WEAVERS APEX COOPERATIVE SOCIETY LTD. AND ANR.
|
March 14, 1996 |
|
BHARAT CONSTRUCTION AND ENGINEERING WORKS Vs. HARYANA STATE ELECTRICITY BOARD
|
April 26, 1996 |
|
BHARAT WOOLS LUDHIANA Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
BHARPUR SINGH Vs. UNION OF INDIA
|
May 14, 1996 |
|
BHARPUR SINGH Vs. PRITAM KAUR
|
September 24, 1996 |
|
BHATIA ART SERVICE Vs. STATE OF HARYANA
|
July 29, 1996 |
|
BHATINDA DISTRICT Vs. PRESIDING OFFICER
|
February 23, 1996 |
|
BHAWANI SINGH Vs. DEPUTY SECRETARY GOVT OF PUNJAB
|
April 29, 1996 |
|
BHIM CHAND GOYAL Vs. STATE OF PUNJAB
|
August 13, 1996 |
|
BHIM SAIN GARG AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 1996 |
|
BHINDA Vs. STATE OF PUNJAB
|
May 13, 1996 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
September 27, 1996 |
|
BHUPENDER SINGH Vs. STATE OF HARYANA
|
May 14, 1996 |
|
BHUPINDER KUMAR Vs. STATE OF HARYANA
|
August 22, 1996 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
January 2, 1996 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
August 29, 1996 |
|
BHUPINDER SINGH Vs. MURARI LAL
|
May 10, 1996 |
|
BHUPINDER SINGH Vs. RANA KAMARPAL SINGH
|
July 24, 1996 |
|
BHUPINDER SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 3, 1996 |
|
BHUPINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
November 19, 1996 |
|
BHURA SINGH Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
BIJENDER Vs. STATE OF HARYANA
|
January 29, 1996 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
November 7, 1996 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
May 7, 1996 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
July 3, 1996 |
|
BIKRAM DEV Vs. STATE OF PUNJAB
|
March 19, 1996 |
|
BIKRAM SINGH RANDHAWA Vs. STATE OF PUNJAB
|
August 19, 1996 |
|
BILLU ALIAS HARINDER SINGH Vs. STATE OF PUNJAB
|
March 26, 1996 |
|
BILLU RAM Vs. NIRMAL SINGH
|
January 17, 1996 |
|
BIMLA RANI Vs. STATE OF HARYANA
|
August 8, 1996 |
|
BINDER ALIAS RAVINDER Vs. STATE OF HARYANA
|
July 15, 1996 |
|
BINDER SINGH Vs. STATE OF PUNJAB
|
November 21, 1996 |
|
BIR DEVINDER SINGH Vs. DEPUTY COMMISSIONER
|
October 1, 1996 |
|
BIR SINGH Vs. STATE OF HARYANA
|
February 24, 1996 |
|
BIR SINGH Vs. HARI RAM
|
April 9, 1996 |
|
BIRMATI Vs. STATE OF HARYANA
|
August 23, 1996 |
|
BIRU RAM Vs. BARKHA RAM ALIAS BARKAT
|
July 26, 1996 |
|
BIRU SINGH Vs. STATE OF PUNJAB
|
April 18, 1996 |
|
BISHAMBER Vs. STATE OF HARYANA
|
February 15, 1996 |
|
BISHAN DASS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
July 16, 1996 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER, KAHNNWAN Vs. PRESIDING OFFICER LABOUR COURT, GURDASPUR AND ANOTHER
|
April 16, 1996 |
|
BOARD OF SCHOOL EDUCATION (HARYANA), BHIWANI Vs. R.D. SHARMA
|
August 1, 1996 |
|
BOARD OF SCHOOL EDUCATION, HARYANA BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL, TRIBUNAL-CUM-LABOUR COURT, GURGAON
|
April 22, 1996 |
|
BONDLIB COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
March 6, 1996 |
|
BOOTA RAM, TEHSILDAR (SALES) Vs. STATE OF PUNJAB
|
January 23, 1996 |
|
BRAHMA NAND Vs. GRAM PANCHAYAT
|
September 2, 1996 |
|
BRIJ LAL Vs. SHIV MOHAN
|
March 13, 1996 |
|
BRIJ LAL Vs. DHARAMBIR
|
July 2, 1996 |
|
BRIJ LAL Vs. SMT. KRISHNA
|
May 9, 1996 |
|
BRIJ LAL AND CO Vs. DALJIT SINGH DHALIWAL
|
September 24, 1996 |
|
BRIJ LAL H.C. Vs. THE STATE OF HARYANA AND ORS.
|
August 5, 1996 |
|
BRIJ MOHAN Vs. POOJA ALIAS SAROJ RANI
|
July 26, 1996 |
|
BRIJ MOHAN SHARMA AND OTHERS Vs. SMT. NAVRAJ SANDHU AND OTHERS
|
September 7, 1996 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
March 20, 1996 |
|
BUSCHING SCHMITZ PRIVATE LIMITED Vs. STATE OF HARYANA
|
October 11, 1996 |
|
BUSCHING SCHMITZ PRIVATE LIMITED Vs. SHIV DUTT SHARMA
|
September 27, 1996 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
August 6, 1996 |
|
C NARAYAN Vs. CHANDIGARH HOUSING BOARD
|
March 8, 1996 |
|
CAPT GURDEV SINGH Vs. STATE OF HARYANA
|
July 5, 1996 |
|
CAPT. INDERBIR SINGH BAJWA Vs. STATE OF PUNJAB AND ANOTHER
|
April 18, 1996 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
|
May 10, 1996 |
|
CENTRAL BANK OF INDIA Vs. SEWA SINGH
|
August 7, 1996 |
|
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL-
|
April 25, 1996 |
|
CENTRAL BANK OF INDIA Vs. BALWANT RAI NAYYAR AND OTHERS
|
March 12, 1996 |
|
CENTRAL WARE-HOUSING CORPORATION Vs. STATE OF PUNJAB
|
September 12, 1996 |
|
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL COMMITTEE
|
March 20, 1996 |
|
CHAIN SINGH Vs. BHAGWATI DEVI
|
May 8, 1996 |
|
CHAKKAR PANI Vs. ONKAR NATH
|
May 20, 1996 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
CHAMAN LAL MADAN LAL Vs. COMMISSIONER OF INCOME-TAX
|
April 29, 1996 |
|
CHAMAN LAL SADANA Vs. STATE OF PUNJAB
|
October 4, 1996 |
|
CHAMBEL SINGH Vs. STATE OF HARYANA
|
April 29, 1996 |
|
CHAMELA RAM Vs. GULAB SINGH
|
September 23, 1996 |
|
CHANAN RAM Vs. BOOL CHAND
|
March 25, 1996 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
May 10, 1996 |
|
CHANANA ASSOCIATES Vs. COMMISSIONER OF INCOME-TAX
|
July 29, 1996 |
|
CHANCHAL KUMARI SHARMA Vs. STATE OF HARYANA
|
November 22, 1996 |
|
CHANCHAL SINGH Vs. PAL KAUR
|
July 25, 1996 |
|
CHANCHLESH Vs. LAND ACQUISITION COLLECTOR H S E B TRY BOARD
|
July 18, 1996 |
|
CHAND Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
April 1, 1996 |
|
CHAND KAUR Vs. RAJ KAUR
|
August 1, 1996 |
|
CHAND MOHD Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
CHAND RAM Vs. STATE OF HARYANA
|
October 4, 1996 |
|
CHAND SINGH Vs. CHAND SINGH
|
May 29, 1996 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
CHAND SINGH CHANDU Vs. NIRMAL SINGH
|
April 6, 1996 |
|
CHANDAN SINGH & ORS. Vs. PARSA & ORS.
|
January 30, 1996 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
February 29, 1996 |
|
CHANDER KANT Vs. STATE OF HARYANA
|
March 21, 1996 |
|
CHANDER KANTA Vs. STATE OF PUNJAB
|
August 7, 1996 |
|
CHANDER KUMAR Vs. STATE OF HARYANA
|
February 1, 1996 |
|
CHANDER SHEKHAR Vs. ISHWAR CHAND GUPTA
|
August 1, 1996 |
|
CHANDER SINGH Vs. STATE OF HARYANA
|
January 19, 1996 |
|
CHANDER SINGH CHHIKARA Vs. STATE OF HARYANA
|
April 2, 1996 |
|
CHANDERPATI Vs. MAUNI DEAD
|
April 26, 1996 |
|
CHANDGI RAM Vs. STATE OF HARYANA
|
May 7, 1996 |
|
CHANDI RAM Vs. STATE OF HARYANA
|
November 27, 1996 |
|
CHANDIGARH HOUSING BOARD Vs. SUKH PAL SINGH KANG
|
March 26, 1996 |
|
CHANDIGARH HOUSING BOARD Vs. SUKH PAL SINGH KANG
|
March 6, 1996 |
|
CHANDIGARH MARBLE INDUSTRIES Vs. NEW BANK OF INDIA
|
January 8, 1996 |
|
CHANDIGARH VAYU BHARTI COOPERATIVE HOUSE BUILDING SOCIETY Vs. UNION OF INDIA
|
December 18, 1996 |
|
CHANDRO DEVI ALIAS CHANDERVATI SHIV RAJ Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 21, 1996 |
|
CHANDU RAM Vs. MOHAN LAL
|
July 25, 1996 |
|
CHANNI @ GURCHARAN SINGH Vs. THE STATE OF HARYANA
|
November 20, 1996 |
|
CHARAN KAMAL DHILLON Vs. GURU NANAK DEV UNIVERSITY
|
September 9, 1996 |
|
CHARAN KAUR Vs. MANAGING COMMITTEE, M H R HIGHER SECONDARY SCHOOL, BHATINDA
|
February 1, 1996 |
|
CHARAN KAUR Vs. CHARAN SINGH
|
July 22, 1996 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
January 10, 1996 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
November 4, 1996 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
December 18, 1996 |
|
CHARAN SINGH Vs. DEEPO
|
February 24, 1996 |
|
CHARAN SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
December 16, 1996 |
|
CHARAN SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
November 5, 1996 |
|
CHARAN SINGH Vs. MUNICIPAL COMMITTEE RANIA
|
February 28, 1996 |
|
CHARAN SINGH Vs. MUNICIPAL COMMITTEE RANIA
|
February 8, 1996 |
|
CHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 1996 |
|
CHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 1996 |
|
CHARANJIT KUMAR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
December 20, 1996 |
|
CHARANJIT SINGH Vs. GURTEJ SINGH
|
November 27, 1996 |
|
CHARANJIT SINGH Vs. STATE OF HARYANA
|
May 13, 1996 |
|
CHATAR SINGH ALIAS CHATRU Vs. STATE OF PUNJAB
|
January 24, 1996 |
|
CHATTER BHUJ Vs. RAJ KUMAR KHANNA
|
February 16, 1996 |
|
CHHABRA STEELS STRIPS P LTD Vs. HASPA WHEELS PVT LTD
|
March 7, 1996 |
|
CHHAJU RAM Vs. HARBANS LAL
|
August 13, 1996 |
|
CHHATARPAL SINGH Vs. DHANNA SINGH
|
January 30, 1996 |
|
CHHATRASAL SINGH Vs. STATE OF HARYANA
|
July 12, 1996 |
|
CHHATTAR SINGH Vs. STATE OF HARYANA
|
August 21, 1996 |
|
CHHINDA ALIAS SURINDER SINGH Vs. STATE OF HARYANA
|
October 29, 1996 |
|
CHHOTA SINGH Vs. DASONDHA SINGH
|
May 1, 1996 |
|
CHHOTU RAM Vs. STATE OF HARYANA
|
August 23, 1996 |
|
CHIEF MEDICAL OFFICER, GURGAON Vs. KELA DEVI
|
March 12, 1996 |
|
CHIEF MEDICAL OFFICER, GURGAON Vs. KAILASH CHANDER
|
March 12, 1996 |
|
CHIMAN LAL Vs. STATE OF PUNJAB AND ORS.
|
August 16, 1996 |
|
CHIRANJI LAL Vs. GRAM PANCHAYAT OF VILLAGE KOJINDA
|
April 22, 1996 |
|
CHIRIA ORS S Vs. STATE OF HARYANA
|
March 6, 1996 |
|
CHRIST HIGH SCHOOL AND NURSERY Vs. BHARBHAGWAN SINGH
|
September 16, 1996 |
|
CHRISTY UGOH Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
July 25, 1996 |
|
CHUNI Vs. SATWANT KAUR
|
October 31, 1996 |
|
CHUNI LAL Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
COAL INDIA LTD Vs. N K JOSHI
|
April 19, 1996 |
|
COL RATTAN SINGH Vs. STATE OF HARYANA
|
May 6, 1996 |
|
COL. PIRTHI SINGH Vs. STATE OF HARYANA
|
October 18, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. KRISHAN LAL KHERA
|
August 29, 1996 |
|
COMMISSIONER OF GIFT-TAX Vs. TARLOK SINGH
|
September 12, 1996 |
|
COMMISSIONER OF GIFT-TAX Vs. MAYA DEVI AND SMT PAROO BAI
|
September 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. K B RICE OIL AND GENERAL MILLS
|
October 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. TIRLOK SINGH
|
October 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CO OPERATIVE LANDC SOCIETY LTD
|
July 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NAGPAL S C
|
July 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VED PARKASH NARESH KUMAR
|
November 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CINE PAYAL
|
November 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DESHI RICE MILLS
|
November 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BRAR LION TOOLS PVT LTD
|
November 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHANDARI HOSIERY MILLS PRIVATE LIMITED
|
November 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAGJIT INDUSTRIAL CORPORATION
|
November 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MORINDA CO OPERATIVE SUGAR MILLS LIMITED
|
November 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BEDI KARYANA STORE
|
November 28, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JASWANT RAI.
|
October 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LIMITED
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
May 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESH TALKIES
|
February 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KHOSLA S S
|
January 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PEARL WOOLLEN MILLS
|
March 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S C NAGPAL
|
March 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ATLAS CYCLE INDUSTRIES
|
March 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AJANTA TRADING CORPORATION
|
October 4, 1996 |
|
COMMISSIONER OF INCOME TAX, HARYANA ROHTAK Vs. NUCHEM PLASTIC LTD
|
May 7, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. NUCHEM PLASTICS LTD
|
November 22, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. S S KHOSLA
|
January 25, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. EXPORT INDIA CORPORATION P LTD
|
February 20, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. LEADER VALVES P LTD
|
March 13, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHESH MUNJAL HUF
|
May 24, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. PEARL WOOLLEN MILLS
|
July 2, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SATYA NAND MUNJAL
|
May 28, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. DHANPAT RAI AND SONS
|
May 28, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. KAKKAR COMPLEX STEELS PVT LTD
|
May 28, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. INDO ASIAN SWITCHGEARS P LTD
|
May 9, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MOUNT SHIVALIK BREWERIES LTD
|
May 15, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. GOBIND RAM
|
May 6, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. ROADMASTER INDUSTRIES OF INDIA P LTD
|
May 3, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. UPPER INDIA STEEL MANUFACTURING AND ENGINEERING CO P LTD
|
May 1, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM HAZARI LAL
|
April 18, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MALTAX MALSTERS LTD
|
April 10, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. HARIPAL SINGH
|
November 28, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SUBHASH VOHRA KULJIT VOHRA SMT SUMITRA DEVI AND PRAMOD KUMAR KAUSHIK
|
November 27, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. AJAY TEXTILES
|
November 18, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. GURSHER SINGH
|
November 18, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS P LTD
|
November 7, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM NARAIN GOEL
|
November 5, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. LAL CHAND TIRATH RAM
|
November 6, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. ESCORTS EMPLOYEES ANCILLARIES LTD
|
October 31, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. S C NAGPAL
|
July 29, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. ATLAS CYCLE INDUSTRIES LTD
|
July 31, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. INDO ASIAN SWITCH-GEARS P LTD
|
August 30, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. ASHA RANI LEGAL HEIR OF PRAN NATH DHAWAN
|
August 26, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. WAZIR SINGH
|
October 3, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. ESS ESS KAY ENGINEERING CO LTD
|
October 1, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MORINDA CO-OPERATIVE SUGAR MILLS LTD
|
September 27, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. HAZARI MAL KUTHIALA AND CO
|
October 10, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. HARYANA ROLLER FLOUR MILLS P LTD
|
October 10, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SUSHMA SAXENA
|
October 4, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. MATHURA DASS LAXMI NARAIN
|
October 4, 1996 |
|
COMMISSIONER OF INCOME-TAX Vs. SMITHKLINE BEECHAM CONSUMER BRANDS LTD
|
September 7, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. KARANBIR SINGH
|
December 2, 1996 |
|
COMPACT DISC INDIA LTD Vs. CONTOUR ADVERTISING P LTD
|
September 16, 1996 |
|
CONCRETE TANK MANUFACTURING CO Vs. STATE OF HARYANA
|
July 3, 1996 |
|
CONSTABLE KALI RAM Vs. STATE OF HARYANA
|
November 4, 1996 |
|
CONTINENTAL ELECTRIC STORE Vs. STATE OF HARYANA
|
August 20, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. HOMOJIT SINGH
|
September 19, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. UJJAGAR SINGH
|
September 9, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. VIJAY KUMAR
|
October 7, 1996 |
|
CONVICT MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 30, 1996 |
|
CORPORATION BANK Vs. J B PAPER MILLS
|
August 3, 1996 |
|
CORPORATION BANK Vs. J B PAPER MILLS
|
August 1, 1996 |
|
COURT OF ITS OWN MOTION Vs. VIRENDER MORE
|
December 5, 1996 |
|
COURT ON ITS OWN MOTION Vs. PUNJAB AND HARYANA HIGH COURT
|
March 8, 1996 |
|
COURT ON ITS OWN MOTION Vs. CHANCHAL MANOHAR SINGH
|
April 23, 1996 |
|
D D SHARMA Vs. STATE OF HARYANA
|
July 3, 1996 |
|
D K BANERJEE Vs. FOOD CORPORATION OF INDIA
|
September 24, 1996 |
|
D P MEHTA Vs. P G I AND ITS GOVERNING BODY
|
May 16, 1996 |
|
D S CHATHA Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
D S CHAWDHARY, IAS (RETD) Vs. STATE OF PUNJAB
|
February 13, 1996 |
|
D.S. GILL, CHAIRMAN, Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
DALBIR KAUR Vs. DALJIT SINGH
|
September 18, 1996 |
|
DALIP KAUR Vs. S S P MOGA
|
January 15, 1996 |
|
DALIP KUAR Vs. TARO
|
March 22, 1996 |
|
DALIP RAM Vs. STATE OF PUNJAB
|
February 16, 1996 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
April 17, 1996 |
|
DALIP SINGH Vs. FAQUIR SINGH
|
May 16, 1996 |
|
DALIP SINGH Vs. RAM SINGH
|
March 19, 1996 |
|
DALIT VERG JAN KALAYAN SAMITI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 24, 1996 |
|
DALJEET SINGH Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
November 7, 1996 |
|
DALJIT SINGH KOHLI Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
DALJIT SINGH RIAR Vs. STATE OF PUNJAB
|
November 4, 1996 |
|
DALU RAM RAM CHANDER Vs. COMMISSIONER OF INCOME-TAX
|
January 24, 1996 |
|
DALWINDER SINGH Vs. STATE OF PUNJAB
|
May 9, 1996 |
|
DANO BAI Vs. PUNJAB STATE
|
October 31, 1996 |
|
DARBARA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER HARYANA
|
August 26, 1996 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
November 21, 1996 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
September 11, 1996 |
|
DARBARA SINGH Vs. STATE OF HARYANA
|
September 12, 1996 |
|
DARBARA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND OTHERS
|
April 15, 1996 |
|
DARBARI LAL Vs. KARTAR SINGH
|
March 26, 1996 |
|
DARSHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
May 24, 1996 |
|
DARSHAN LAL Vs. STATE OF HARYANA
|
July 18, 1996 |
|
DARSHAN LAL Vs. STATE OF HARYANA
|
July 8, 1996 |
|
DARSHAN LAL MALHOTRA Vs. KARTAR SINGH
|
September 26, 1996 |
|
DARSHAN RAM Vs. MAYA BAI
|
January 8, 1996 |
|
DARSHAN RAM Vs. STATE OF HARYANA
|
May 9, 1996 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 27, 1996 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1996 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
July 4, 1996 |
|
DARSHAN SINGH PANDIT Vs. STATE OF HARYANA
|
August 27, 1996 |
|
DARSHAN SINGH SANDHU Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
DARYAO SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 31, 1996 |
|
DASHMESH TRACTOR TROLLEY UNION Vs. STATE OF PUNJAB
|
May 10, 1996 |
|
DASHRATH NANDAN Vs. STATE OF HARYANA
|
May 7, 1996 |
|
DASONDHA SINGH Vs. ZALAM SINGH
|
August 6, 1996 |
|
DAVINDER SINGH Vs. SANTOSH KAUL
|
January 9, 1996 |
|
DAVINDER SINGH Vs. U T CHANDIGARH
|
January 3, 1996 |
|
DAYA KISHAN AND OTHERS Vs. SMT. NAVRAJ SANDHU, I.A.S. AND OTHERS
|
September 20, 1996 |
|
DAYA NAND Vs. STATE OF HARYANA
|
April 30, 1996 |
|
DAYA RAM Vs. STATE OF HARYANA
|
January 17, 1996 |
|
DAYA SINGH Vs. STATE OF HARYANA
|
July 10, 1996 |
|
DAYAL SINGH Vs. SECRETARY TO GOVERNMENT
|
November 27, 1996 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
April 22, 1996 |
|
DEEPENDER KUMAR Vs. CHANDIGARH ADMINISTRATION
|
January 8, 1996 |
|
DEEPINDER SINGH DHILLON Vs. GENERAL PUBLIC
|
April 24, 1996 |
|
DELHI AGRICULTURE STORE Vs. STATE OF PUNJAB
|
October 1, 1996 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. MODERN MOTOR WORKS
|
February 23, 1996 |
|
DES RAJ Vs. MEENA RANI
|
April 10, 1996 |
|
DES RAJ Vs. VINOD KUMAR
|
August 22, 1996 |
|
DES RAJ Vs. STATE OF PUNJAB
|
October 4, 1996 |
|
DES RAJ Vs. FOOD CORPORATION OF INDIA THROUGH ITS CHAIRMAN, NEW DELHI
|
February 7, 1996 |
|
DES RAJ DHINGRA Vs. STATE OF HARYANA
|
February 28, 1996 |
|
DES RAJ KALRA Vs. RAJ RANI
|
July 18, 1996 |
|
DESA SINGH Vs. STATE OF PUNJAB
|
March 14, 1996 |
|
DESH BANDHU Vs. STATE OF PUNJAB
|
January 16, 1996 |
|
DEV SINGH Vs. STATE OF PUNJAB
|
March 22, 1996 |
|
DEV SINGH AND ORS. Vs. THE REGISTRAR, PUNJAB AND HARYANA HIGH COURT AND ORS.
|
February 26, 1996 |
|
DEVA SINGH Vs. STATE OF HARYANA
|
December 18, 1996 |
|
DEVENDER KUMAR Vs. STATE OF HARYANA
|
August 12, 1996 |
|
DEVI BAI Vs. STATE OF HARYANA
|
March 26, 1996 |
|
DEVI LAL Vs. STATE OF HARYANA
|
May 20, 1996 |
|
DEVI RANI Vs. STATE OF PUNJAB
|
October 9, 1996 |
|
DEVINDER KAUR Vs. JASWANT SINGH
|
October 17, 1996 |
|
DEVINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
May 6, 1996 |
|
DEVINDER PAUL Vs. STATE OF PUNJAB
|
September 24, 1996 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
January 21, 1996 |
|
DEVINDER SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA FOOD CORPORATION OF INDIA, THROUGH ITS MANAGING DIRECTOR, FOOD CORPORATION OF INDIA, HEADQUARTER BARAKHAMBA LANE, NEW DELHI AND OTHERS
|
November 22, 1996 |
|
DEVINDER SINGH PANNU Vs. CHANDIGARH ADMINISTRATION
|
December 20, 1996 |
|
DEVINDRA KASHYAP Vs. THE PANJAB UNIVERSITY, CHANDIGARH
|
April 17, 1996 |
|
DEVKI NANDAN Vs. STATE OF PUNJAB
|
October 9, 1996 |
|
DHAN RAJ Vs. STATE OF PUNJAB
|
August 27, 1996 |
|
DHAN SINGH DALAL Vs. KAMLESH
|
July 31, 1996 |
|
DHANI RAM CHAUDHARY Vs. STATE OF HARYANA
|
March 23, 1996 |
|
DHANNO Vs. HARI RAM
|
August 28, 1996 |
|
DHANNO Vs. TUHI RAM
|
March 8, 1996 |
|
DHANNO Vs. HARI RAM
|
August 20, 1996 |
|
DHANPAT Vs. PUNJAB STATE
|
August 30, 1996 |
|
DHARAM PAL Vs. NEK CHAND DEAD
|
August 28, 1996 |
|
DHARAM PAL Vs. JAGIR SINGH
|
March 22, 1996 |
|
DHARAM PAL SINGH Vs. STATE OF HARYANA
|
April 15, 1996 |
|
DHARAM PARKASH Vs. STATE OF HARYANA
|
February 6, 1996 |
|
DHARAM PAUL Vs. STATE OF HARYANA
|
April 19, 1996 |
|
DHARAM RAJ Vs. STATE OF HARYANA
|
October 30, 1996 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
July 11, 1996 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
March 23, 1996 |
|
DHARAM SINGH Vs. SADHU SINGH
|
April 9, 1996 |
|
DHARAMBIR Vs. RISAL SINGH
|
September 17, 1996 |
|
DHARAMBIR SINGH Vs. STATE OF HARYANA
|
May 6, 1996 |
|
DHARAMINDER SINGH Vs. STATE OF HARYANA
|
November 18, 1996 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
March 25, 1996 |
|
DHARAMVIR SINGH Vs. NAVRAJ SANDHU
|
September 9, 1996 |
|
DHARI Vs. STATE OF HARYANA
|
May 10, 1996 |
|
DHARMINDER SINGH Vs. STATE OF PUNJAB
|
October 10, 1996 |
|
DHIR SINGH Vs. STATE OF PUNJAB
|
February 27, 1996 |
|
DHOOM SINGH Vs. BAISAKHI RAM
|
May 17, 1996 |
|
DHURKOT RANSINH COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. REGISTRAR, COOPERATIVE SOCITIES, PUNJAB
|
September 9, 1996 |
|
DIDAR SINGH Vs. STATE OF HARYANA
|
August 13, 1996 |
|
DILBAGH SINGH SANDHU Vs. ASHWANI KUMAR
|
August 22, 1996 |
|
DINESH KUMAR GUPTA Vs. HIGH COURT OF PUNJAB AND HARYANA AND OTHERS
|
January 24, 1996 |
|
DINESH SINGH RANA Vs. KURUKSHETRA UNIVERSITY
|
May 20, 1996 |
|
DIRECTOR, HEALTH AND FAMILY WELFARE, PUNJAB Vs. BALWINDER KAUR
|
March 22, 1996 |
|
DISTRICT BAR ASSOCIATION KURUKSHETRA Vs. STATE OF HARYANA
|
August 8, 1996 |
|
DISTRICT EDUCATION OFFICER (PRIMARY) GURDASPUR Vs. JAGIR SINGH AND ANOTHER
|
November 1, 1996 |
|
DIWAN CHAND Vs. STATE OF PUNJAB
|
May 14, 1996 |
|
DOOARS TRANSPORT LTD Vs. BRITISH INDIA CORPN LTD
|
July 17, 1996 |
|
DOON CONVENT PUBLIC SCHOOL Vs. KAMLESH SHARMA
|
December 18, 1996 |
|
DR. (MISS) MALTI BATRA Vs. STATE OF PUNJAB THROUGH SECRETARY TO GOVT. OF PUNJAB
|
October 18, 1996 |
|
DR. ABDUL MAJID Vs. STATE OF HARYANA AND ORS.
|
August 22, 1996 |
|
DR. ASHA GOEL Vs. STATE OF HARYANA
|
August 20, 1996 |
|
DR. ISHAR SINGH Vs. STATE OF PUNJAB
|
October 27, 1996 |
|
DR. K.K. SHARMA Vs. STATE OF PUNJAB
|
September 12, 1996 |
|
DR. MADAN GOPAL GUPTA Vs. STATE OF HARYANA
|
December 19, 1996 |
|
DR. MADHU C. DEODHAR Vs. CHRISTIAN MEDICAL COLLEGE, LUDHIANA SOCIETY AND OTHERS
|
February 9, 1996 |
|
DR. MOHAN LAL PATHAK Vs. STATE OF PUNJAB AND ANOTHER
|
March 21, 1996 |
|
DR. S.S. KABOTRA Vs. CHIEF POST MASTER GENERAL, HARYANA
|
April 24, 1996 |
|
DR. SANJAY GOYAL Vs. STATE OF PUNJAB
|
September 19, 1996 |
|
DR. USHA BHANDARI Vs. STATE OF HARYANA AND ANR.
|
August 13, 1996 |
|
DR. VEER SINGH Vs. PUNJAB UNIVERSITY AND ORS.
|
July 1, 1996 |
|
DUD NATH Vs. STATE OF UNION TERRITORY CHANDIGARH
|
August 7, 1996 |
|
DURGA BAL VIDYA MANDIR (REGD.), BISCUIT FACTORY, RAJPURA, THROUGH ITS MANAGER AND OTHERS Vs. DIWAN SOOD AND OTHERS
|
October 15, 1996 |
|
DURGA DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SH R P BHASIN
|
July 31, 1996 |
|
DURGA DEVI Vs. GANESHI
|
October 1, 1996 |
|
DURGA DUTT SHARMA Vs. PRESIDING OFFICER
|
February 6, 1996 |
|
ELECTRICAL ENGG CORPORATION Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ENKAY INDIA RUBBER CO P LTD
|
November 18, 1996 |
|
ENGINEER SURAT SINGH Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
EX Vs. THE SECRETARY, MINISTRY OF DEFENCE
|
August 27, 1996 |
|
EX. ASI DHARAMBIR SINGH Vs. STATE OF HARYANA
|
November 27, 1996 |
|
EX. CONSTABLE TARSEM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 1996 |
|
EX. HAV. CLK. PARTAP SINGH Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
EX. L. NK (DVR) MOHINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 5, 1996 |
|
EXECUTIVE ENGINEER DS DIVISION PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
December 19, 1996 |
|
EXECUTIVE ENGINEER PROVINCIAL DIVISION NO 2 PWD B AND R Vs. HARISH CHANDER
|
July 2, 1996 |
|
FAJRU Vs. STATE OF HARYANA
|
May 31, 1996 |
|
FALWINDER SINGH Vs. MASSA SINGH
|
August 8, 1996 |
|
FAQIR CHAND Vs. SAVITA MITTAL
|
July 10, 1996 |
|
FAQIR CHAND Vs. THE STATE OF PUNJAB AND OTHERS
|
February 13, 1996 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. COMMISSIONER AMBALA DIVISION
|
December 4, 1996 |
|
FIRM HASTIR INDUSTRIAL CORPORATION Vs. TILAK RAJ
|
April 11, 1996 |
|
FOOD CORPORATION OF INDIA Vs. HARDIAL SINGH
|
July 18, 1996 |
|
FRIENDS DYEING & FINISHING MILLS (P) LTD Vs. STATE OF PUNJAB
|
January 7, 1996 |
|
FRIENDS FLOUR MILLS PRIVATE LTD Vs. STATE OF HARYANA
|
January 5, 1996 |
|
G L RAMPAL Vs. STATE OF HARYANA
|
September 30, 1996 |
|
G N A ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
January 24, 1996 |
|
G S SAHARIA Vs. HARYANA ROADWAYS
|
January 11, 1996 |
|
G.S. ANAND Vs. STATE OF HARYANA AND OTHERS
|
December 4, 1996 |
|
GAGAN SETHI Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
GAINDA SINGH Vs. STATE OF HARYANA
|
July 3, 1996 |
|
GAJ RAJ Vs. UNION OF INDIA
|
August 19, 1996 |
|
GAJENDER PAL SINGH GILL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
May 17, 1996 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
July 12, 1996 |
|
GAJRAJ Vs. JMP INDUSTRIES
|
May 30, 1996 |
|
GAMCHU Vs. SOHAN LAL
|
August 14, 1996 |
|
GANESH DATTA Vs. RAJESH KUMAR SHARMA
|
March 19, 1996 |
|
GANESHI AND OTHERS Vs. BEDI RAM AND OTHERS
|
April 11, 1996 |
|
GANGA RAM Vs. JOINT SECRETARY
|
April 29, 1996 |
|
GARG FORGINGS AND CASTINGS LIMITED Vs. STEEL STRIPS LIMITED
|
February 12, 1996 |
|
GAURAN DEVI Vs. TIKKA RAM
|
April 29, 1996 |
|
GAURAV VASUDEVA Vs. KURUKSHETRA UNIVERSITY
|
July 3, 1996 |
|
GAURAV WALIA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
March 1, 1996 |
|
GENERAL MANAGER HARYANA ROADWAYS Vs. YASH PAL SHARMA
|
May 31, 1996 |
|
GENERAL MANAGER HARYANA ROADWAYS Vs. RAM CHANDER GAUTAM
|
July 22, 1996 |
|
GENERAL MANAGER NORTHERN RAILWAY Vs. PRESIDING OFFICER LABOUR COURT
|
December 2, 1996 |
|
GENERAL MANAGER PUNJAB ROADWAYS Vs. SH DHARAM SINGH
|
April 18, 1996 |
|
GERMAN SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
GESTETNER INDIA LTD Vs. MUNICIPAL CORPORATION
|
April 30, 1996 |
|
GHANSHYAM DASS Vs. STATE OF HARYANA
|
December 20, 1996 |
|
GHANSHYAM PATEL AND SONS Vs. HIND WOOLLEN AND HOSIERY MILLS PVT LTD
|
February 29, 1996 |
|
GHARANDA EX SERVICE MAN COOP Vs. UNION OF INDIA
|
July 17, 1996 |
|
GHARDA CHEMICALS LIMITED Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
GHASEETA RAM Vs. STATE OF HARYANA
|
February 26, 1996 |
|
GIAN CHAND Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
GIAN CHAND KALRA Vs. STATE OF HARYANA
|
August 20, 1996 |
|
GIAN KAUR Vs. AMRIT SINGH
|
April 15, 1996 |
|
GIAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
May 9, 1996 |
|
GIAN SINGH Vs. STATE OF HARYANA
|
May 20, 1996 |
|
GILL AND CO PRIVATE LTD Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
GIRDHARI Vs. SHIVALA BHUT NATH
|
August 29, 1996 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
February 28, 1996 |
|
GIRDHARI LAL Vs. UNION TERRITORY ADMINISTRATION
|
November 28, 1996 |
|
GIRWAR Vs. FINANCIAL COMMISSIONER
|
September 23, 1996 |
|
GITA RAM KALSY Vs. ARJAN SINGH KALSY
|
February 16, 1996 |
|
GOBIND SINGH Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
GOBIND SINGH Vs. STATE OF HARYANA
|
March 21, 1996 |
|
GOEL FLOUR AND OIL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
|
September 12, 1996 |
|
GOOD YEAR INDIA LIMITED Vs. STATE OF HARYANA
|
December 11, 1996 |
|
GOODRICKE GROUP LIMITED Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
GOODYEAR INDIA LTD Vs. VIJAY KUMAR
|
February 20, 1996 |
|
GOPAL KRISHAN Vs. RAMESHWAR DASS
|
April 25, 1996 |
|
GOPAL KUMAR Vs. STATE OF HARYANA
|
April 22, 1996 |
|
GOPI Vs. MOHAN SINGH
|
August 22, 1996 |
|
GOPI CHAND Vs. STATE OF HARYANA
|
January 12, 1996 |
|
GOVERNMENT OF INDIA Vs. HANSI MOHALLA KHATIKAN CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD
|
March 26, 1996 |
|
GOVERNMENT OF MANIPUR Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
GOVT EMP CO OP HOUSE BLDG SOCIETY LTD Vs. DY REGISTRAR CO OP SOCIETY
|
August 7, 1996 |
|
GOYAL RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
August 30, 1996 |
|
GOYAL RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
|
August 23, 1996 |
|
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER
|
May 29, 1996 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
December 11, 1996 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
November 4, 1996 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
December 17, 1996 |
|
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
|
April 12, 1996 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
March 13, 1996 |
|
GRAM PANCHAYAT Vs. ADDL COLLECTOR
|
March 12, 1996 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
January 12, 1996 |
|
GRAM PANCHAYAT, MUNDLIYAN, TEHSIL TOHANA Vs. BAWRIA
|
May 24, 1996 |
|
GRAM PANCHAYAT/GRAM SABHA OF VILLAGE KASIANA Vs. KAKA SINGH
|
January 5, 1996 |
|
GREEN STONE COMPANY Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
August 23, 1996 |
|
GULAB DEVI Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR
|
July 12, 1996 |
|
GULAB SINGH Vs. STATE OF PUNJAB
|
May 7, 1996 |
|
GULAB SINGH Vs. DIRECTOR GENERAL
|
July 30, 1996 |
|
GULJAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 30, 1996 |
|
GULMOHAR ESTATES LIMITED Vs. STATE OF HARYANA
|
December 5, 1996 |
|
GULU RAM Vs. CHIEF SECRETARY HARYANA GOVT
|
December 12, 1996 |
|
GULWANT SINGH Vs. STATE OF PUNJAB
|
September 19, 1996 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
September 13, 1996 |
|
GULZAR SINGH Vs. KASHMIR SINGH
|
August 22, 1996 |
|
GULZAR SINGH Vs. STATE OF HARYANA
|
July 20, 1996 |
|
GULZAR SINGH GILL Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
GULZARI LAL Vs. STATE OF HARYANA
|
August 1, 1996 |
|
GULZARI LAL Vs. STATE OF PUNJAB
|
April 26, 1996 |
|
GUR DAI Vs. ARJAN SINGH
|
September 26, 1996 |
|
GURBACHAN KAUR Vs. PUNJAB STATE
|
August 2, 1996 |
|
GURBACHAN SINGH Vs. RAM PARKASH
|
March 11, 1996 |
|
GURBACHAN SINGH Vs. STATE OF HARYANA
|
February 9, 1996 |
|
GURBACHAN SINGH Vs. BACHAN SINGH
|
July 12, 1996 |
|
GURBANS JASINDER SINGH Vs. P S E B , PATIALA
|
February 7, 1996 |
|
GURBAX LAL Vs. STATE OF PUNJAB
|
October 30, 1996 |
|
GURBAX SINGH Vs. STATE OF HARYANA
|
July 29, 1996 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
July 15, 1996 |
|
GURBIR KAUR Vs. SURINDER SINGH
|
November 17, 1996 |
|
GURBIR KAUR Vs. SURINDER SINGH
|
November 7, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 11, 1996 |
|
GURCHARAN SINGH Vs. DISTRICT/CHIEF AGRICULTURAL OFFICER
|
September 12, 1996 |
|
GURCHARAN SINGH Vs. MEENA KUMARI
|
July 4, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 19, 1996 |
|
GURCHARAN SINGH Vs. MUNICIPAL COMMITTEE
|
January 10, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 21, 1996 |
|
GURCHARAN SINGH Vs. GURMIT SINGH
|
October 17, 1996 |
|
GURCHARAN SINGH Vs. KEHAR SINGH
|
March 19, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 28, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 12, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
February 24, 1996 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 26, 1996 |
|
GURCHARAN SINGH @CHANNA Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
GURCHARAN SINGH BHUTANI Vs. N.C. WADHWA
|
September 12, 1996 |
|
GURDASPUR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED (MILK PLANT, GURDASPUR) Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
|
March 8, 1996 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
September 9, 1996 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 1996 |
|
GURDEEP SINGH @ GURDEEP Vs. STATE OF HARYANA
|
August 5, 1996 |
|
GURDEEP SINGH GILL Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 1996 |
|
GURDEV ICE FACTORY BATALA Vs. STATE OF PUNJAB
|
January 15, 1996 |
|
GURDEV KAUR Vs. PRESIDING OFFICER LABOUR COURT
|
March 19, 1996 |
|
GURDEV RAM Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
|
November 6, 1996 |
|
GURDEV SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
March 20, 1996 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
November 29, 1996 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
March 13, 1996 |
|
GURDHIAN SINGH Vs. GURMEET KAUR
|
March 27, 1996 |
|
GURDIAL KAUR Vs. SHER SINGH
|
February 7, 1996 |
|
GURDIAL KAUR Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
GURDIAL RAM Vs. STATE OF HARYANA
|
February 26, 1996 |
|
GURDIAL SINGH Vs. RATTAN KAUR
|
February 23, 1996 |
|
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER REVENUE
|
March 22, 1996 |
|
GURDIAL SINGH Vs. JOGINDER SINGH
|
August 13, 1996 |
|
GURDIAL SINGH Vs. MOHAN SINGH
|
August 29, 1996 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
July 29, 1996 |
|
GURDIAL SINGH Vs. DEPUTY COLLECTOR, SIRSA DIVISION
|
April 16, 1996 |
|
GURDIAL SINGH Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
|
January 9, 1996 |
|
GURDIP SINGH Vs. UNION BANK OF INDIA
|
July 26, 1996 |
|
GURDIP SINGH Vs. FIRM GOPI CHAND PREM KUMAR
|
May 7, 1996 |
|
GURINDER PAL SINGH Vs. PANJABI UNIVERSITY, PATIALA
|
September 12, 1996 |
|
GURINDER SINGH SODHI Vs. RAMESH KUMARI
|
December 18, 1996 |
|
GURJEET KAUR Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
May 27, 1996 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
May 28, 1996 |
|
GURMAIL KAUR Vs. SENIOR SUPERINTENDENT OF POLICE
|
December 17, 1996 |
|
GURMAIL SINGH Vs. MANN KAUR
|
May 15, 1996 |
|
GURMAIL SINGH Vs. JIT SINGH
|
December 10, 1996 |
|
GURMAIL SINGH Vs. SECRETARY TO GOVERNMENT
|
February 27, 1996 |
|
GURMAIL SINGH Vs. STATE OF HARYANA
|
March 7, 1996 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 19, 1996 |
|
GURMEJ KAUR Vs. LABH SINGH
|
January 9, 1996 |
|
GURMEJ KAUR Vs. PRITAM SINGH
|
September 23, 1996 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
May 6, 1996 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
November 20, 1996 |
|
GURMEL SINGH Vs. INCHARGE, POLICE CHOWKI DHARAMGARH
|
July 5, 1996 |
|
GURMEL SINGH Vs. STATE OF PUNJAB
|
November 22, 1996 |
|
GURMEL SINGH Vs. KARTAR SINGH
|
August 30, 1996 |
|
GURMEZ SINGH Vs. STATE OF PUNJAB
|
January 30, 1996 |
|
GURMIT CHAND Vs. DARSHNA KUMARI
|
September 10, 1996 |
|
GURMIT SINGH Vs. GURDEV KAUR
|
March 23, 1996 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
November 27, 1996 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
May 30, 1996 |
|
GURMUKH SINGH Vs. FOOD CORPORATION OF INDIA
|
November 5, 1996 |
|
GURMUKH SINGH Vs. GRAM PANCHAYAT
|
November 7, 1996 |
|
GURNAIB SINGH Vs. DEPUTY SECRETARY HOME A GOVERNMENT OF PUNJAB
|
August 30, 1996 |
|
GURNAM SINGH Vs. UCO BANK
|
August 19, 1996 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
August 1, 1996 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
November 20, 1996 |
|
GURPAL SINGH Vs. NARINDER KAUR
|
July 3, 1996 |
|
GURPAL SINGH Vs. STATE OF PUNJAB AND ANR.
|
July 19, 1996 |
|
GURPREET SINGH AND ANR. Vs. STATE OF PUNJAB
|
November 7, 1996 |
|
GURSEWAK SINGH Vs. FOOD CORPORATION OF INDIA
|
July 19, 1996 |
|
GURSEWAK SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
November 29, 1996 |
|
GURSHARAN SINGH GHAI Vs. AMRITSAR CENTRAL COOPERATIVE BANK LIMITED
|
July 19, 1996 |
|
GURSIMRAN KAUR Vs. STATE OF PUNJAB
|
December 3, 1996 |
|
GURVINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 1996 |
|
H C KAKKAR Vs. STATE OF HARYANA
|
January 3, 1996 |
|
H C SURINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 8, 1996 |
|
H K L VIJAN MANAGER TARUN MODEL SCHOOL Vs. CHANDIGARH ADMINISTRATION
|
October 30, 1996 |
|
H N SOOD Vs. VINOD KUMAR
|
May 13, 1996 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
April 19, 1996 |
|
HAMIR SINGH Vs. STATE OF HARYANA
|
March 11, 1996 |
|
HANESH KUMAR NARANG Vs. UNION OF TERRITORY
|
January 12, 1996 |
|
HANS RAJ Vs. MUKHTIAR SINGH
|
September 26, 1996 |
|
HANS RAJ Vs. SURINDER SINGH
|
May 30, 1996 |
|
HANS RAJ Vs. STATE OF HARYANA
|
March 22, 1996 |
|
HANS RAJ Vs. PRESIDING OFFICER LABOUR COURT
|
July 30, 1996 |
|
HANS RAJ TALWAR Vs. STATE OF HARYANA
|
January 5, 1996 |
|
HANUMAN Vs. FINANCIAL COMMISSIONER
|
May 10, 1996 |
|
HANUMAN Vs. VIJAY SINGH
|
February 26, 1996 |
|
HANUMAN Vs. STATE OF HARYANA
|
April 18, 1996 |
|
HAQIQAT SINGH Vs. KESAR SINGH
|
January 12, 1996 |
|
HAR KISHAN SINGH Vs. STATE OF HARYANA
|
July 4, 1996 |
|
HAR LAL Vs. STATE OF HARYANA
|
May 29, 1996 |
|
HAR. STATE FED. OF CONSUMERS COOP. WHOLESALE STORES LTD Vs. PRESIDING OFFICER, LAB. COURT CHD
|
May 30, 1996 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
May 31, 1996 |
|
HARBANS SINGH Vs. SATNAM SINGH
|
August 21, 1996 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
July 8, 1996 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
February 12, 1996 |
|
HARBANS SINGH Vs. KARTAR SINGH
|
July 25, 1996 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
December 3, 1996 |
|
HARBANS SINGH UPPAL Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
HARBHAGWAN, ASSISTANT OF DEPUTY COMMISSIONERS OFFICE Vs. STATE OF HARYANA
|
December 10, 1996 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 12, 1996 |
|
HARBHAJAN SINGH Vs. BALWANT SINGH
|
May 17, 1996 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 24, 1996 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
September 24, 1996 |
|
HARBHAJAN SINGH GILL Vs. STATE OF PUNJAB
|
December 17, 1996 |
|
HARBHINDER SINGH Vs. MUNICIPAL CORPORATION
|
January 24, 1996 |
|
HARBILAS RAI BANSAL Vs. STATE OF PUNJAB
|
December 2, 1996 |
|
HARBINDER BAJWA Vs. STATE OF HARYANA ETC
|
September 18, 1996 |
|
HARBINDER SINGH Vs. SUMAN RANI
|
April 11, 1996 |
|
HARCHARAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
July 29, 1996 |
|
HARCHET SINGH Vs. STATE OF PUNJAB
|
February 8, 1996 |
|
HARDAM SINGH Vs. SUPERINTENDING CANAL OFFICER
|
December 13, 1996 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
January 18, 1996 |
|
HARDEEP SINGH Vs. STATE OF PUNJAB
|
August 8, 1996 |
|
HARDEV SINGH Vs. STATE OF PUNJABTLP&H
|
June 13, 1996 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
February 19, 1996 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
September 7, 1996 |
|
HARI CHAND ANPARH Vs. STATE OF PUNJAB AND ORS.
|
August 20, 1996 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
January 8, 1996 |
|
HARI KISHAN Vs. GIAN KAUR
|
February 29, 1996 |
|
HARI NARAIN SINGH BHANOT Vs. LUDHIANA WHOLE-SALE CLOTH MERCHANTS SHOP-CUM-OFFICE BUILDING SOCIETY
|
October 1, 1996 |
|
HARI PAUL SEHGAL Vs. STATE OF PUNJAB
|
November 22, 1996 |
|
HARI RAM Vs. BHARAT SINGH
|
May 3, 1996 |
|
HARI RAM SINGLA Vs. STATE OF HARYANA
|
February 28, 1996 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
July 16, 1996 |
|
HARI SINGH Vs. BIDHI CHAND
|
September 6, 1996 |
|
HARI SINGH Vs. P.G.I. OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
February 27, 1996 |
|
HARI SINGH VERMA Vs. STATE OF HARYANA
|
September 3, 1996 |
|
HARINDER SINGH Vs. UNION OF INDIA
|
May 30, 1996 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
July 22, 1996 |
|
HARINDERPAL SINGH Vs. PUNJAB STATE
|
October 15, 1996 |
|
HARISH CHANDER Vs. STATE OF HARYANA
|
March 1, 1996 |
|
HARJINDER KAUR Vs. STATE OF HARYANA
|
May 31, 1996 |
|
HARJINDER KAUR Vs. U.T. CHANDIGARH
|
February 9, 1996 |
|
HARJINDER PAL SINGH Vs. STATE OF PUNJAB
|
February 13, 1996 |
|
HARJINDER SINGH SODHI Vs. STATE OF PUNJAB AND OTHERS
|
January 29, 1996 |
|
HARJIT SINGH Vs. STATE
|
December 17, 1996 |
|
HARJOT KAMAL SINGH Vs. STATE OF PUNJAB AND ANR.
|
July 16, 1996 |
|
HARMAIL KHAN Vs. STATE OF PUNJAB
|
September 17, 1996 |
|
HARMAIL SINGH Vs. STATE OF PUNJAB
|
September 27, 1996 |
|
HARMEET KAUR Vs. STATE OF PUNJAB
|
August 5, 1996 |
|
HARMEET SINGH Vs. STATE OF PUNJAB AND ANS
|
May 29, 1996 |
|
HARMINDER SINGH Vs. PISHORA SINGH
|
February 26, 1996 |
|
HARNAM KAUR Vs. HUKMI CHAND
|
July 24, 1996 |
|
HARNAM SINGH Vs. GANDA SINGH
|
December 2, 1996 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
September 24, 1996 |
|
HARNEK SINGH Vs. JANGIR SINGH
|
July 26, 1996 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
January 11, 1996 |
|
HAROON Vs. STATE OF HARYANA
|
July 2, 1996 |
|
HARPAL KAUR Vs. GURNAM KAUR
|
August 23, 1996 |
|
HARPAL KAUR Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
HARVIN S CHOPRA Vs. PUNJAB UNIVERSITY
|
May 8, 1996 |
|
HARWANT SINGH Vs. BEANT KAUR
|
September 2, 1996 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
May 28, 1996 |
|
HARYANA BREWERIES LTD Vs. GOVERNMENT OF HARYANA
|
July 22, 1996 |
|
HARYANA CO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
March 13, 1996 |
|
HARYANA CO-OPERATIVE SUGAR MILLS LIMITED Vs. STATE OF HARYANA
|
March 11, 1996 |
|
HARYANA FINANCIAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
|
March 14, 1996 |
|
HARYANA FINANCIAL CORPORATION AND HADA STEEL PRODUCTS LTD Vs. OFFICIAL LIQUIDATOR
|
March 8, 1996 |
|
HARYANA FINANCIAL CORPORATION LTD Vs. BAGS AND CARTONS
|
December 3, 1996 |
|
HARYANA GOVERNMENT RETIRED OFFICERS WELFARE ASSOCIATION (REGD.) Vs. STATE OF HARYANA AND ORS.
|
August 29, 1996 |
|
HARYANA GOVERNMENT RETIRED OFFICERS WELFARE ASSOCIATION REGD Vs. STATE OF HARYANA
|
February 27, 1996 |
|
HARYANA STATE Vs. PRESIDING OFFICER LABOUR COURT
|
April 18, 1996 |
|
HARYANA STATE Vs. GOEL PROJECT
|
December 3, 1996 |
|
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD
|
November 20, 1996 |
|
HARYANA STATE ELECTRICITY BOARD Vs. KASTURI DEVI SMT
|
October 15, 1996 |
|
HARYANA STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
November 6, 1996 |
|
HARYANA STATE MARKETING FEDERATION (HAFED) Vs. INDER SINGH
|
January 19, 1996 |
|
HARYANA STATE MINOR IRRIGATION TUBEWELL CORP. LTD. (MITC) Vs. MADAN LAL KOHLI, SPECIAL FOREMAN
|
January 4, 1996 |
|
HARYANA TUBES PRIVATE LIMITED Vs. STATE OF HARYANA
|
August 28, 1996 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARI LAL
|
April 30, 1996 |
|
HARYANA WAREHOUSING CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 18, 1996 |
|
HASHAM KHAN Vs. STATE OF PUNJAB
|
May 22, 1996 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
March 11, 1996 |
|
HAWA SINGH AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD
|
November 5, 1996 |
|
HAZARA SINGH Vs. DALIP SINGH AND OTHERS
|
April 12, 1996 |
|
HAZOORA SINGH Vs. STATE OF PUNJAB
|
January 23, 1996 |
|
HAZURA SINGH Vs. STATE OF PUNJAB
|
November 22, 1996 |
|
HEM RAJ Vs. STATE OF HARYANA
|
August 6, 1996 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
September 6, 1996 |
|
HET RAM Vs. STATE OF HARYANA
|
May 16, 1996 |
|
HET RAM Vs. STATE OF HARYANA
|
February 1, 1996 |
|
HIND SAMACHAR LTD Vs. PRESIDING OFFICER LABOUR COURT
|
July 24, 1996 |
|
HINDUSTAN CHEMICALS INDUSTRIES Vs. STATE OF PUNJAB
|
December 5, 1996 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF PUNJAB
|
December 18, 1996 |
|
HINDUSTAN MACHINES TOOLS LTD Vs. M S KANG
|
April 19, 1996 |
|
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA
|
October 30, 1996 |
|
HIRA LAL Vs. PARKASHO
|
April 22, 1996 |
|
HIRA SINGH YADAV Vs. STATE OF HARYANA
|
April 24, 1996 |
|
HOAT CHAND MIDDHA Vs. STATE OF PUNJAB
|
July 29, 1996 |
|
HOSHIAR Vs. STATE OF HARYANA
|
March 8, 1996 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
October 15, 1996 |
|
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL
|
May 24, 1996 |
|
HOTEL OBEROI MOUNTVIEW Vs. ASSESSING AUTHORITY U T
|
January 18, 1996 |
|
HOTEL SKYLARK AND RESTAURANT PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 2, 1996 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
November 28, 1996 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
April 10, 1996 |
|
HUKAM CHAND CHAUHAN Vs. HARYANA STATE INDUSTRIAL CORPORATION
|
October 4, 1996 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
July 16, 1996 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
April 11, 1996 |
|
HUKMI Vs. BHARAT SINGH
|
July 19, 1996 |
|
I.D. KAUSHIK Vs. GAJRAJ SINGH
|
December 10, 1996 |
|
IDU Vs. STATE OF HARYANA
|
March 22, 1996 |
|
IN RE : CHARNEL SINGH Vs. STATE OF PUNJAB
|
September 26, 1996 |
|
INCOME-TAX OFFICER Vs. ISHWAR TRACTOR CO
|
May 10, 1996 |
|
INCOME-TAX OFFICER Vs. INDERJIT CHOPRA
|
September 10, 1996 |
|
INCOME-TAX OFFICER Vs. MIDDLEX ENGINEERING CO P LTD
|
October 18, 1996 |
|
INDER MOHAN NATH SOI Vs. HARYANA STATE ELECTRICITY BOARD
|
September 30, 1996 |
|
INDER SAIN MITTAL Vs. EXECUTIVE ENGINEER, HOUSING BOARD, KARNAL
|
August 28, 1996 |
|
INDER SINGH Vs. SUCHA SINGH
|
September 6, 1996 |
|
INDER SINGH Vs. LABH KAUR
|
August 8, 1996 |
|
INDER SINGH Vs. NEPAL SINGH
|
April 12, 1996 |
|
INDERAWATI Vs. STATE OF HARYANA
|
February 26, 1996 |
|
INDERJIT Vs. ADDITIONAL DIRECTOR CONSOLIDATION
|
April 24, 1996 |
|
INDERJIT ALIAS RAJ Vs. JUDICIAL MAGISTRATE 1ST CLASS
|
August 14, 1996 |
|
INDERJIT SINGH Vs. STATE OF HARYANA
|
September 7, 1996 |
|
INDERJIT SINGH Vs. STATE OF HARYANA
|
August 26, 1996 |
|
INDERJIT SINGH Vs. THE STATE OF HARYANA
|
December 2, 1996 |
|
INDERJIT SINGH NAGPAL Vs. STATE OF HARYANA
|
April 17, 1996 |
|
INDERJIT SINGH SANDHU Vs. PANJAB UNIVERSITY, CHANDIGARH
|
July 9, 1996 |
|
INDIAN INDUCTION CASTINGS P LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
May 2, 1996 |
|
INDIAN INSTITUTE OF HOMOEOPATHIC PHYSICIANS REGD Vs. UNION OF INDIA
|
May 28, 1996 |
|
INDIAN OIL CORPORATION Vs. ARUN MASSEY
|
August 7, 1996 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER JALANDHAR DIVISION
|
December 13, 1996 |
|
INDIAN OVERSEAS BANK Vs. SHREE SARASWATI SPINNING MILLS
|
September 11, 1996 |
|
INTERNATIONAL WOOLLEN MILLS Vs. PRESIDING AND OFFICER LABOUR COURT
|
February 13, 1996 |
|
IQBAL AHMED Vs. PUNJAB UNIVERSITY
|
December 6, 1996 |
|
IQBAL SINGH Vs. SADHU SINGH
|
September 24, 1996 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 19, 1996 |
|
IQBAL SINGH Vs. STATE OF HARYANA
|
January 25, 1996 |
|
IQBAL SINGH SUFI Vs. STATE OF PUNJAB
|
January 23, 1996 |
|
ISHA SHARMA Vs. STATE OF PUNJAB
|
November 8, 1996 |
|
ISHPAL SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB LOCAL SELF GOVERNMENT
|
February 27, 1996 |
|
ISHWAR Vs. STATE OF HARYANA
|
February 5, 1996 |
|
ISHWAR CHANDER Vs. STATE OF HARYANA
|
August 29, 1996 |
|
ISHWAR DEVI Vs. STATE OF HARYANA
|
May 22, 1996 |
|
ISHWAR WATI Vs. STATE OF HARYANA
|
May 1, 1996 |
|
ISHWARI DEVI Vs. STATE OF PUNJAB
|
February 6, 1996 |
|
J PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
JADO RAM Vs. STATE OF PUNJAB
|
March 20, 1996 |
|
JAG RAM Vs. STATE OF HARYANA
|
January 8, 1996 |
|
JAGAN LAL Vs. STATE OF PUNJABTL
|
January 8, 1996 |
|
JAGAN NATH Vs. HARI SHARN SHARMA
|
October 18, 1996 |
|
JAGAN NATH Vs. TARA CHAND
|
November 7, 1996 |
|
JAGAN NATH Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
JAGAN NATH GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 20, 1996 |
|
JAGANNATH SINGH NEGI EX-JC NO 123067 A SUBEDAR Vs. UNION OF INDIA
|
December 17, 1996 |
|
JAGAT SINGH Vs. STATE OF HARYANA
|
September 25, 1996 |
|
JAGATJIT COTTON TEXTILE MILLS LTD , PHAGWARA Vs. STATE OF PUNJAB
|
March 20, 1996 |
|
JAGBIRI Vs. STATE (U T , CHANDIGARH)
|
January 5, 1996 |
|
JAGDEV SINGH Vs. STATE OF HARYANA
|
December 9, 1996 |
|
JAGDIP KAUR Vs. DIRECTOR, SOCIAL SECURITY
|
November 21, 1996 |
|
JAGDISH Vs. MANI RAM
|
August 5, 1996 |
|
JAGDISH Vs. STATE OF HARYANA
|
July 11, 1996 |
|
JAGDISH Vs. FINANCIAL COMMISSIONER, HARYANA
|
January 9, 1996 |
|
JAGDISH Vs. STATE OF HARYANA
|
August 26, 1996 |
|
JAGDISH Vs. FINANCIAL COMMISSIONER
|
January 3, 1996 |
|
JAGDISH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA
|
February 6, 1996 |
|
JAGDISH CHANDAR DHAWAN Vs. STATE OF HARYANA
|
November 26, 1996 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
March 21, 1996 |
|
JAGDISH CHANDER KHURANA Vs. STATE OF PUNJAB
|
August 23, 1996 |
|
JAGDISH CHANDER WALIA Vs. STATE OF PUNJAB THROUGH COLLECTOR
|
September 19, 1996 |
|
JAGDISH LAL Vs. STATE OF PUNJAB AND ANOTHER
|
March 26, 1996 |
|
JAGDISH RAI SHARMA Vs. STATE OF HARYANA
|
November 19, 1996 |
|
JAGDISH SINGH Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA
|
August 5, 1996 |
|
JAGGA SINGH Vs. MAL SINGH
|
March 6, 1996 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
January 30, 1996 |
|
JAGIR SINGH Vs. GANGA RAM
|
August 13, 1996 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
September 11, 1996 |
|
JAGIR SINGH Vs. HARTEJ SINGH
|
September 17, 1996 |
|
JAGIR SINGH Vs. ARJAN SINGH
|
July 1, 1996 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
July 11, 1996 |
|
JAGIR SINGH RANDHAWA Vs. THE STATE OF PUNJAB AND ANOTHER
|
February 14, 1996 |
|
JAGJIT KAUR Vs. STATE OF HARYANA
|
October 16, 1996 |
|
JAGJIT KAUR Vs. STATE OF HARYANA
|
January 16, 1996 |
|
JAGJIT KHANNA Vs. STATE OF HARYANA
|
October 3, 1996 |
|
JAGJIT SINGH Vs. MUNICIPAL CORPORATION
|
August 7, 1996 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 18, 1996 |
|
JAGJIT SINGH Vs. FOOD CORPORATION OF INDIA
|
January 3, 1996 |
|
JAGJIT SINGH Vs. PRESIDING OFFICER
|
July 10, 1996 |
|
JAGJIWAN KUMAR Vs. STATE OF HARYANA
|
November 22, 1996 |
|
JAGMOHAN LAL Vs. STATE OF PUNJAB
|
September 17, 1996 |
|
JAGRAJ SINGH Vs. BALJIT SINGH
|
July 31, 1996 |
|
JAGRUP SINGH Vs. STATE OF HARYANA
|
February 14, 1996 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
March 20, 1996 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
May 22, 1996 |
|
JAGTAR SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
|
October 11, 1996 |
|
JAGVINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 1996 |
|
JAHAGIR Vs. STATE OF HARYANA
|
February 2, 1996 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
October 15, 1996 |
|
JAI CHAND Vs. BRIJ LAL
|
March 1, 1996 |
|
JAI KANWAR JAIN Vs. STATE OF HARYANA
|
January 8, 1996 |
|
JAI KISHAN Vs. DISTRICT COLLECTOR, FARIDABAD
|
May 22, 1996 |
|
JAI KUMAR JAIN Vs. STATE OF HARYANA
|
January 8, 1996 |
|
JAI PAL Vs. NARAIN SINGH
|
October 15, 1996 |
|
JAI PAL Vs. STATE OF HARYANA
|
May 31, 1996 |
|
JAI PAL AND OTHERS Vs. GRAM PANCHAYAT KHUKAUM
|
May 13, 1996 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
February 13, 1996 |
|
JAI PARKESH GUPTA S Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVT HARYANA DEPARTMENT OF EDUCATION
|
October 10, 1996 |
|
JAI RAM Vs. HARBHAJAN SINGH
|
May 9, 1996 |
|
JAI RAM Vs. STATE OF PUNJAB
|
May 10, 1996 |
|
JAI SHRI AGRO INDUSTRIES (P) LTD Vs. STATE OF HARYANA
|
October 14, 1996 |
|
JAI SINGH Vs. STATE OF PUNJAB
|
April 8, 1996 |
|
JAI SINGH Vs. STATE OF HARYANA
|
July 9, 1996 |
|
JAI SINGH Vs. STATE OF HARYANA
|
November 27, 1996 |
|
JAIBIR SINGH Vs. STATE OF HARYANA
|
February 8, 1996 |
|
JAIMAL SINGH Vs. STATE OF PUNJAB
|
October 7, 1996 |
|
JAIMAL SINGH GULSAN Vs. STATE OF HARYANA
|
February 9, 1996 |
|
JALANDHAR IMPROVEMENT TRUST Vs. PREM MITTAR
|
August 9, 1996 |
|
JALAUR SINGH Vs. SHROMANI GURDAWARA PRABANDHAK COMMITTEE
|
November 27, 1996 |
|
JALOUR SINGH Vs. STATE OF HARYANA
|
January 15, 1996 |
|
JAMAL MASIH Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
JAMBAR SINGH Vs. STATE OF PUNJAB
|
November 22, 1996 |
|
JANDU MAL DESH RAJ Vs. STATE OF HARYANA
|
July 17, 1996 |
|
JANGBIR Vs. CHATTAR SINGH
|
July 31, 1996 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
October 7, 1996 |
|
JANGIR SINGH Vs. BHAIKA BAG CO-OPERATIVE SOCIETY LIMITED
|
July 29, 1996 |
|
JANGIR SINGH Vs. WAZIR SINGH
|
August 23, 1996 |
|
JANI Vs. KISHAN LAL
|
November 15, 1996 |
|
JANTA KALYAN SAMITI Vs. UNION OF INDIA
|
October 16, 1996 |
|
JANTA SIRAP CO. Vs. MURTI SHRI RAGHUNATH JI MAHARAJ
|
May 14, 1996 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 5, 1996 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
April 23, 1996 |
|
JARNAIL SINGH Vs. SECRETARY, PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
October 1, 1996 |
|
JARNAIL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER I R D
|
October 4, 1996 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
July 11, 1996 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 24, 1996 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 1996 |
|
JARNAIL SINGH MINOR Vs. GURBAX SINGH
|
September 23, 1996 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
May 30, 1996 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
February 7, 1996 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
March 12, 1996 |
|
JASBIR SINGH Vs. SUB DIV MAGISTRATE
|
May 8, 1996 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
December 10, 1996 |
|
JASBIR SINGH ALIAS SHAKA Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
JASMEET SINGH Vs. VICE CHANCELLOR
|
January 12, 1996 |
|
JASMEL SINGH Vs. STATE OF PUNJAB
|
July 23, 1996 |
|
JASMER KAUR Vs. CHUHAR SINGH
|
March 26, 1996 |
|
JASPAL Vs. STATE OF PUNJAB
|
July 5, 1996 |
|
JASPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 30, 1996 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
JASSA SINGH Vs. UNION OF INDIA AND OTHERS
|
January 31, 1996 |
|
JASWANT Vs. MUNICIPAL CORPORATION, LUDHIANA
|
March 26, 1996 |
|
JASWANT @ PANA Vs. STATE OF PUNJAB
|
April 9, 1996 |
|
JASWANT KAUR Vs. DEPUTY COMMISSIONER
|
January 23, 1996 |
|
JASWANT KAUR Vs. STATE OF PUNJAB
|
January 18, 1996 |
|
JASWANT RAI ALIAS FAUJI Vs. STATE OF PUNJAB
|
January 3, 1996 |
|
JASWANT RAI SHARMA Vs. RAMESH CHAND
|
July 3, 1996 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
July 18, 1996 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 6, 1996 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 13, 1996 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
July 19, 1996 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
May 30, 1996 |
|
JASWANT SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
January 11, 1996 |
|
JASWANT SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
May 17, 1996 |
|
JASWANT SINGH Vs. UNION OF INDIA
|
May 9, 1996 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
December 17, 1996 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
August 27, 1996 |
|
JASWINDER SINGH Vs. SANJOGTA NANDA
|
February 16, 1996 |
|
JATI RAM SAINI Vs. PRITHI ALIAS SANSI
|
May 15, 1996 |
|
JATINDER AGGARWAL Vs. STATE OF PUNJAB
|
May 31, 1996 |
|
JATINDER KUMAR CHOPRA Vs. HARISH KUMAR
|
April 23, 1996 |
|
JATINDER SINGH ETC Vs. P S E B ETC
|
August 5, 1996 |
|
JAWANT SINGH Vs. STATE OF PUNJAB
|
August 23, 1996 |
|
JAYVIR SINGH Vs. RAJ KUMAR
|
September 12, 1996 |
|
JEETO Vs. STATE OF PUNJAB
|
August 22, 1996 |
|
JEETO Vs. STATE OF PUNJAB
|
April 16, 1996 |
|
JHAJHAN LAL GUPTA DIRECTOR Vs. STATE OF HARYANA
|
February 5, 1996 |
|
JHUJAR SINGH Vs. DASONDA SINGH
|
August 6, 1996 |
|
JHUJHAR SINGH Vs. STATE OF PUNJAB
|
November 6, 1996 |
|
JIND CENTRAL COOPERATIVE BANK LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
|
November 19, 1996 |
|
JIT KAUR Vs. STATE OF HARYANA
|
February 28, 1996 |
|
JIT RAM Vs. COMMANDANT GENERAL, HOME GUAR-CUM-DIRECTOR CIVIL DEFENCE, HARYANA
|
April 19, 1996 |
|
JIT SINGH Vs. STATE OF HARYANA
|
December 18, 1996 |
|
JITO Vs. FINANCIAL COMMISSIONER APPEALS
|
March 14, 1996 |
|
JIWAN LAL Vs. KAMLA DEVI
|
April 12, 1996 |
|
JIWAN SINGH Vs. STATE OF HARYANA
|
March 7, 1996 |
|
JIWNI Vs. STATE OF HARYANA
|
September 20, 1996 |
|
JODH SINGH Vs. RAVINDER SINGH
|
January 8, 1996 |
|
JOGA SINGH Vs. SAMMA KAUR
|
February 23, 1996 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
JOGI INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
|
November 4, 1996 |
|
JOGI RAM Vs. STATE OF HARYANA
|
November 29, 1996 |
|
JOGI RAM SAINI Vs. STATE OF HARYANA
|
August 20, 1996 |
|
JOGINDER Vs. NIRMAL GIR
|
December 3, 1996 |
|
JOGINDER SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
November 29, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
September 17, 1996 |
|
JOGINDER SINGH Vs. SURINDER SINGH
|
September 9, 1996 |
|
JOGINDER SINGH Vs. MOHINDER SINGH
|
October 14, 1996 |
|
JOGINDER SINGH Vs. J L KHANNA
|
September 24, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 8, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 10, 1996 |
|
JOGINDER SINGH Vs. BALJEET RAI
|
August 30, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 29, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 20, 1996 |
|
JOGINDER SINGH Vs. HARNAM SINGH
|
August 22, 1996 |
|
JOGINDER SINGH Vs. DARBARA SINGH
|
May 13, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 22, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 23, 1996 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 26, 1996 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
March 7, 1996 |
|
JOGINDER SINGH Vs. BALWINDER KAUR AND OTHERS
|
April 15, 1996 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB
|
May 20, 1996 |
|
JUNIOR WARRANT OFFICER, GEORGO, K.P. Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
December 11, 1996 |
|
K C AGNIHOTRI Vs. STATE OF PUNJAB
|
July 16, 1996 |
|
K C ARORA Vs. STATE OF HARYANA
|
September 20, 1996 |
|
K G MALHOTRA Vs. FINANCIAL COMMISSIONER REVENUE & SECRETARY TO GOVT PUNJAB
|
February 7, 1996 |
|
K G PAPPU Vs. STATE OF PUNJAB
|
February 5, 1996 |
|
K S RAJPUT Vs. UNION OF INDIA
|
May 14, 1996 |
|
K. C. ARORA Vs. STATE OF HARYANA
|
October 17, 1996 |
|
K.C. ARORA Vs. STATE OF HARYANA
|
October 8, 1996 |
|
KABAL SINGH Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
KABAL SINGH AND 29 OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 8, 1996 |
|
KABUL SINGH Vs. UNION OF INDIA
|
August 14, 1996 |
|
KABUL SINGH Vs. STATE OF PUNJAB
|
December 13, 1996 |
|
KAILASH PARSHAD Vs. SUNITA RANI
|
April 19, 1996 |
|
KAILASH RANI Vs. KIMTI LAL
|
May 20, 1996 |
|
KAKA SINGH Vs. SATWANT REDDY
|
August 5, 1996 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
July 23, 1996 |
|
KALI RAM Vs. STATE OF HARYANA
|
August 5, 1996 |
|
KALU ALIAS KALU RAM Vs. STATE OF HARYANA
|
March 18, 1996 |
|
KALU RAM Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
KAMAL KUMAR ALIAS KRISHAN KUMAR Vs. STATE OF HARYANA
|
January 19, 1996 |
|
KAMAL SINGH Vs. STATE OF HARYANA
|
August 20, 1996 |
|
KAMAL SINGH SINGHMAR Vs. THE STATE OF HARYANA AND ORS.
|
August 23, 1996 |
|
KAMLA Vs. STATE OF HARYANA
|
July 5, 1996 |
|
KAMLA KUMAR THAPAR Vs. VINOD KUMAR THAPAR
|
February 24, 1996 |
|
KAMLA KUMARI Vs. COMMISSIONER OF WEALTH-TAX
|
July 8, 1996 |
|
KAMLESH VERMA Vs. RAM TILAK VERMA
|
March 18, 1996 |
|
KANHAIYA LAL Vs. SATLUJ CLUB
|
March 19, 1996 |
|
KANTA BHAGAT Vs. RANDHIR SINGH
|
August 14, 1996 |
|
KANWAR SAIN Vs. STATE OF HARYANA
|
July 24, 1996 |
|
KAPOOR SINGH Vs. PUNJAB AGRICULTURAL MARKETING BOARD
|
November 1, 1996 |
|
KAPOOR SINGH Vs. GURBAX SINGH
|
August 1, 1996 |
|
KAPOOR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
February 1, 1996 |
|
KAPUR SINGH Vs. DALBARA SINGH
|
July 24, 1996 |
|
KARAJ SINGH Vs. STATE OF PUNJAB
|
May 9, 1996 |
|
KARAM CHAND Vs. STATE OF PUNJAB
|
December 11, 1996 |
|
KARAM CHAND Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
|
March 18, 1996 |
|
KARAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 19, 1996 |
|
KARAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION PATIALA
|
May 27, 1996 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
August 5, 1996 |
|
KARAMBIR SINGH Vs. STATE OF HARYANA
|
February 12, 1996 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 1, 1996 |
|
KARAN JAGDISH KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
|
July 1, 1996 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
October 1, 1996 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
July 3, 1996 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
August 2, 1996 |
|
KARNAIL KAUR Vs. RAJA SINGH
|
August 5, 1996 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
September 26, 1996 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 5, 1996 |
|
KARNAIL SINGH Vs. GHICHAR SINGH AND OTHERS
|
September 9, 1996 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
KARNAIL SINGH ALIAS BAGIARH Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
KARNATAKA VIDYUT KARKHANA LTD Vs. HARYANA STATE ELECTRICITY BOARD
|
October 14, 1996 |
|
KARTAR GOODS TRANSPORT CO Vs. INDIAN OVERSEAS BANK
|
July 10, 1996 |
|
KARTAR KAUR Vs. KEWAL SINGH
|
September 11, 1996 |
|
KARTAR SINGH Vs. FINANCIAL COMMISSIONER PLANNING
|
September 17, 1996 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
August 20, 1996 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
October 16, 1996 |
|
KARTAR SINGH Vs. KUNDAN SINGH
|
August 29, 1996 |
|
KARTAR SINGH Vs. JOGA SINGH
|
February 25, 1996 |
|
KARTAR SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB
|
March 19, 1996 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS.
|
November 19, 1996 |
|
KARTAR SINGH DEAD Vs. GRAM PANCHAYAT
|
August 6, 1996 |
|
KARTAR SINGH TOMAR Vs. STATE OF HARYANA
|
February 15, 1996 |
|
KARTAR SINGHS Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
KASHMIR KAUR Vs. SEC TO GOVT OF HARYANA DEVELOPMENT AND PANCHAYAT DEPARTMENT-CUM-FINANCIAL
|
September 27, 1996 |
|
KASHMIR SINGH Vs. CENTRAL GOVT
|
November 8, 1996 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 7, 1996 |
|
KASHMIR SINGH Vs. AMAR SINGH
|
November 29, 1996 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
July 8, 1996 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
July 12, 1996 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 13, 1996 |
|
KASHMIR SINGH S O HOSHIAR SINGH Vs. STATE OF HARYANA
|
February 24, 1996 |
|
KASHMIRI LAL TALWAR Vs. CONTROLLER OF ESTATE DUTY
|
September 13, 1996 |
|
KASTURI DEVI Vs. SHERJANG SINGH
|
April 26, 1996 |
|
KAUSHAL Vs. THE PRESIDING OFFICER, LABOUR COURT, BHATHINDA
|
April 22, 1996 |
|
KAUSHAL PAL Vs. STATE OF HARYANA
|
July 11, 1996 |
|
KAUSHALYA RANI Vs. STATE OF HARYANA
|
July 5, 1996 |
|
KEHAR SINGH Vs. STATE OF HARYANA
|
January 5, 1996 |
|
KEHAR SINGH SAHOTA Vs. PRESIDING OFFICER LABOUR COURT
|
September 20, 1996 |
|
KESHO RAM Vs. MANOHAR LAL
|
August 7, 1996 |
|
KEWAL KRISHAN Vs. LAJWANTI
|
August 30, 1996 |
|
KEWAL KRISHAN ABROL ADVOCATE Vs. STATE OF HARYANA
|
May 24, 1996 |
|
KHALSA BODY BUILDERS Vs. STATE OF PUNJAB
|
April 1, 1996 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
August 12, 1996 |
|
KHAZANI PETITIONER Vs. PATASO
|
August 13, 1996 |
|
KHEM CHAND Vs. LAXMI CHAND
|
August 21, 1996 |
|
KHEM CHAND Vs. STATE OF HARYANA
|
January 19, 1996 |
|
KHEM CHAND Vs. STATE OF HARYANA
|
January 4, 1996 |
|
KHEM CHAND CHAWLA Vs. HARYANA STATE
|
February 5, 1996 |
|
KHUSHAL SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
July 17, 1996 |
|
KHUSHI RAM Vs. STATE OF PUNJAB
|
October 8, 1996 |
|
KIRAN DEV SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
October 31, 1996 |
|
KIRAN SHARMA Vs. STATE OF HARYANA
|
January 10, 1996 |
|
KIRPAL SINGH Vs. AAS KAUR
|
August 2, 1996 |
|
KISHAN CHAND AND CO OIL INDUSTRIES LTD Vs. UNION OF INDIA
|
December 4, 1996 |
|
KISHAN KAUR Vs. SHANTI DEVI
|
March 8, 1996 |
|
KISHAN SINGH Vs. STATE OF PUNJAB
|
September 6, 1996 |
|
KOSHALIA Vs. K R BERI
|
September 10, 1996 |
|
KRISHAN Vs. STATE OF HARYANA
|
September 13, 1996 |
|
KRISHAN CHAND Vs. GAUSHALA COMMITTEE
|
September 17, 1996 |
|
KRISHAN DAHIYA Vs. UNION OF INDIA
|
August 26, 1996 |
|
KRISHAN GOPAL Vs. STATE OF PUNJAB
|
November 26, 1996 |
|
KRISHAN KUMAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
May 29, 1996 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
August 23, 1996 |
|
KRISHAN KUMAR Vs. HARYANA STATE FEDERATION OF CONSUMERS CO-OP
|
December 10, 1996 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
February 27, 1996 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
January 25, 1996 |
|
KRISHAN KUMAR Vs. ASHOK KUMAR
|
July 3, 1996 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
May 14, 1996 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
KRISHAN KUMAR KHORANA Vs. STATE OF HARYANA
|
October 4, 1996 |
|
KRISHAN LAL CHABRA Vs. PUNJAB URBAN PLANNING & DEV. AUTH.
|
November 20, 1996 |
|
KRISHAN LAL CHABRA Vs. ADMINISTRATOR PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
September 20, 1996 |
|
KRISHAN LAL, EX-CONSTABLE Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
KRISHAN PAL Vs. STATE OF HARYANA
|
November 22, 1996 |
|
KRISHMA KUMARI CHAWLA Vs. STATE OF PUNJAB
|
May 24, 1996 |
|
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 3, 1996 |
|
KRISHNA IRON AND STEEL ROLLING MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 3, 1996 |
|
KRISHNA KUMARI Vs. ASHWANI KUMAR
|
August 19, 1996 |
|
KRISHNA RANI Vs. STATE OF HARYANA
|
August 7, 1996 |
|
KULAR CO OPPERATIVE SERVICE SOCIETY LTD Vs. REGISTAR CO OP SOCIETIES P and H
|
October 9, 1996 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
December 12, 1996 |
|
KULDIP KAUR Vs. STATE OF PUNJAB
|
September 23, 1996 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
July 29, 1996 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
September 12, 1996 |
|
KULJEET S RANDHAWA Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 8, 1996 |
|
KULVIR SINGH Vs. STATE OF PUNJAB
|
November 28, 1996 |
|
KULWAHT SINGH Vs. STATE OF PUNJAB
|
January 23, 1996 |
|
KULWANT KAUR Vs. BALBIR SINGH
|
July 11, 1996 |
|
KULWANT KAUR Vs. SENIOR SUPDT OF POLICE
|
October 15, 1996 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
November 29, 1996 |
|
KULWANT RAI SETHI Vs. PRINCIPAL GOVT COLLEGE HISSAR
|
September 26, 1996 |
|
KULWANT SINGH Vs. JAGDISH CHANDER
|
July 31, 1996 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
KULWANT SINGH Vs. DY DISTRICT PRIMARY EDUCATION OFFICER
|
October 3, 1996 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
August 6, 1996 |
|
KULWINDER KAUR Vs. RAJINDER KAUR AND ORS.
|
October 7, 1996 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
May 20, 1996 |
|
KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
July 24, 1996 |
|
KUMAR ENGINEERS Vs. COMMISSIONER OF INCOME-TAX
|
September 10, 1996 |
|
KUNDAN LAL Vs. BIMLA RANI
|
August 23, 1996 |
|
KUNDAN RICE AND GENERAL MILLS Vs. UNION OF INDIA
|
September 11, 1996 |
|
KUNDAN SINGH Vs. JAGIR SINGH AND ANOTHER
|
March 1, 1996 |
|
KUSH KUMAR BHASIN Vs. STATE OF HARYANA
|
February 6, 1996 |
|
L.D. GUPTA, EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, MALERKOTLA Vs. STATE OF PUNJAB AND ANOTHER
|
November 6, 1996 |
|
LABH SINGH Vs. MODI WIRE PRODUCTS
|
December 16, 1996 |
|
LACHHMAN DASS Vs. SHAM LAL
|
May 8, 1996 |
|
LACHHMAN DASS Vs. STATE OF HARYANA
|
August 2, 1996 |
|
LACHHMAN DASS AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
February 13, 1996 |
|
LACHHMAN DASS ARORA Vs. GANESHI LAL
|
July 16, 1996 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
November 19, 1996 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
August 1, 1996 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
January 19, 1996 |
|
LADLI CONSTRUCTION CO P LTD Vs. PUNJAB POLICE HOUSING CORPORATION LTD
|
May 27, 1996 |
|
LAHORI RAM VASHISTH Vs. STATE OF HARYANA
|
August 29, 1996 |
|
LAINCH SINGH Vs. STATE OF PUNJAB
|
July 15, 1996 |
|
LAJJA RAM Vs. STATE OF HARYANA
|
July 10, 1996 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
February 8, 1996 |
|
LAKHBIR SINGH Vs. UNITED COMMERCIAL BANK
|
December 19, 1996 |
|
LAKHVINDER SINGH Vs. STATE OF HARYANA
|
January 30, 1996 |
|
LAKHVIR SINGH Vs. STATE OF PUNJAB
|
February 26, 1996 |
|
LAKHWANT SINGH Vs. STATE OF PUNJAB
|
November 8, 1996 |
|
LAKHWINDER SINGH Vs. STATE OF HARYANA
|
February 12, 1996 |
|
LAKSHMIRATTAN ENGINEERING WORKS LIMITED Vs. STATE OF HARYANA
|
January 9, 1996 |
|
LAL CHAND SHARMA Vs. STATE OF HARYANA
|
May 3, 1996 |
|
LAL MOHD. AND 25 OTHERS Vs. STATE OF PUNJAB
|
December 12, 1996 |
|
LALAN PARSHAD Vs. STATE OF HARYANA
|
July 3, 1996 |
|
LALIT KUMAR KANUNGO Vs. STATE OF HARYANA AND OTHERS
|
April 23, 1996 |
|
LATA SAINI Vs. STATE OF HARYANA
|
December 16, 1996 |
|
LAXMAN SINGH Vs. STATE OF HARYANA AND ORS.
|
July 31, 1996 |
|
LAXMI DAL MILLS COMMISSION AGENTS Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
October 7, 1996 |
|
LAXMI DEVI Vs. STATE OF HARYANA
|
July 15, 1996 |
|
LAXMI FLOUR MILLS Vs. STATE OF HARYANA
|
August 14, 1996 |
|
LAXMI NARAIN ETC. Vs. SMT. RAJNI ETC.
|
September 17, 1996 |
|
LEHRI Vs. STATE OF HARYANA
|
April 26, 1996 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUKHBIR SINGH CHAHAL
|
October 18, 1996 |
|
LLOYD PROJECTS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
LOCAL GURDWARAS PARBANDHAK COMMITTEE, GURDWARA BABA AJAPAL SINGH JI, NABHA, DISTRICT PATIALA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
April 30, 1996 |
|
LODHIANA AGGARWALA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. COMMISSIONER (APPEALS), JALANDAR DIVISION AND CO-OPERATION
|
February 9, 1996 |
|
LOVE KUMAR Vs. SUNITA PURI
|
September 26, 1996 |
|
LOVELY MEDICOSE KOT KAIMRA Vs. STATE OF PUNJAB
|
April 22, 1996 |
|
LT COL PARAMJIT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
March 13, 1996 |
|
LT. COL (RETD.) SHARDA NAND KHANNA AND OTHERS Vs. VISHWA NAND KHANNA AND OTHERS
|
August 14, 1996 |
|
LUDHIANA AGGARWALA CO OPERATIVE HOUSE BUILDING SOC LTD Vs. COMMISSIONER APPEALS JALANDAR DIVISION AND CO OPERATION
|
February 9, 1996 |
|
M C SHARMA LECTURER Vs. PUNJAB UNIVERSITY CHANDIGARH
|
May 16, 1996 |
|
M D UNIVERSITY ROHTAK Vs. RUMIKA YADAV
|
January 9, 1996 |
|
M D UNIVERSITY ROHTAK Vs. RUMIKA YADAV
|
January 19, 1996 |
|
M L CHADHA Vs. STATE OF HARYANA
|
February 5, 1996 |
|
M N MURLI KUMAR Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
M P KAURA Vs. GURU NANAK DEV UNIVERSITY
|
February 2, 1996 |
|
M R GUPTA Vs. STATE OF HARYANA
|
July 19, 1996 |
|
M S MANN Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
October 18, 1996 |
|
M.L. HANS Vs. A.D. NANGIA
|
May 14, 1996 |
|
M.N. MURLI KUMAR Vs. STATE OF PUNJAB
|
December 9, 1996 |
|
M.N. MURLI KUMAR Vs. STATE OF PUNJAB
|
July 22, 1996 |
|
M/S ENSONS INDUSTRIES Vs. COMMISSIONER, WORKMENS COMPENSATION, U.T. CHANDIGARH
|
September 12, 1996 |
|
M/S INDUSTRIAL ANCILLARIES PVT. LTD. Vs. ROOP CHAND
|
May 29, 1996 |
|
M/S ONKAR BUS SERVICE LTD., JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT
|
May 8, 1996 |
|
M/S. ANIL RUBBER MILLS, FARIDABAD Vs. STATE OF HARYANA
|
January 18, 1996 |
|
M/S. HARYANA TRAVELS Vs. UNION OF INDIA AND OTHERS
|
April 9, 1996 |
|
MADAN LAL Vs. STATE OF HARYANA
|
July 8, 1996 |
|
MADAN LAL Vs. AVINASH CHANDER SOOD
|
April 11, 1996 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
September 11, 1996 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
May 9, 1996 |
|
MADAN LAL DUGGAL Vs. STATE OF HARYANA
|
July 10, 1996 |
|
MADHU Vs. PARDUMAN SINGH PUNDIR
|
August 19, 1996 |
|
MADHU BANSAL Vs. DINESH KUMAR
|
August 21, 1996 |
|
MADHU SHARMA Vs. SUBHASH CHANDER SHARMA
|
July 2, 1996 |
|
MAGAR SINGH Vs. ADDITIONAL COMMISSIONER FEROZEPUR DIVISION
|
March 25, 1996 |
|
MAGHAN PACKERS P LTD Vs. STATE OF PUNJAB
|
September 27, 1996 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB
|
January 30, 1996 |
|
MAHABIR Vs. STATE OF HARYANA
|
October 1, 1996 |
|
MAHABIR Vs. STATE OF HARYANA
|
March 14, 1996 |
|
MAHABIR PARASD JINDAL Vs. STATE OF HARYANA
|
January 15, 1996 |
|
MAHABIR PRASAD SHARMA Vs. STATE OF HARYANA
|
February 8, 1996 |
|
MAHABIR SINGH Vs. U.T. CHANDIGARH
|
February 5, 1996 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
April 10, 1996 |
|
MAHABIR SINGH RANGA Vs. ROHTAK CENTRAL CO-OPERATIVE BANK LIMITED, ROHTAK
|
April 9, 1996 |
|
MAHARANI DEEPINDER KAUR Vs. U T ETC
|
August 20, 1996 |
|
MAHAVIR SINGH Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD
|
April 29, 1996 |
|
MAHAVIR TRADING CO Vs. STATE OF HARYANA
|
April 18, 1996 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
May 2, 1996 |
|
MAHESH KHANNA Vs. ANIL KUMAR ALIAS MANGI
|
February 26, 1996 |
|
MAHI PAL Vs. STATE OF HARYANA
|
March 26, 1996 |
|
MAJOR SINGH Vs. MOHINDER SINGH
|
July 29, 1996 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 19, 1996 |
|
MAJOR SINGH Vs. JOGINDER KAUR
|
September 6, 1996 |
|
MAJOR SINGH BHULLAR Vs. THE STATE OF PUNJAB AND OTHERS
|
November 27, 1996 |
|
MAKHAN CHAND Vs. STATE OF PUNJAB
|
September 30, 1996 |
|
MAKHAN SINGH Vs. BALJINDER KAUR
|
January 24, 1996 |
|
MALI RAM Vs. STATE OF PUNJAB
|
September 13, 1996 |
|
MALKIAT KAUR Vs. JAGMEL SINGH
|
July 31, 1996 |
|
MALKIAT SINGH Vs. LABOUR COMMISSIONER
|
March 11, 1996 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 7, 1996 |
|
MALKIT SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
January 3, 1996 |
|
MALOOK SINGH Vs. STATE OF PUNJAB
|
March 14, 1996 |
|
MAMMU RAM Vs. STATE OF HARYANA
|
September 24, 1996 |
|
MAMTA DEVI Vs. SWARAN SINGH
|
December 12, 1996 |
|
MAMTA SABHARWAL Vs. RAVINDER KUMAR SABHARWAL
|
April 22, 1996 |
|
MAN PAL VERMA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. AND ORS.
|
September 25, 1996 |
|
MAN SINGH Vs. H S KOHLI HARBHAJAN SINGH KOHLI
|
July 19, 1996 |
|
MANAGING COMMITTEE APEEJAY SARASWATI COLLEGE FOR GIRLS Vs. STATE OF HARYANA
|
February 6, 1996 |
|
MANAGING COMMITTEE OF ARYA COLLEGE, PANIPAT Vs. STATE OF HARYANA
|
September 20, 1996 |
|
MANAGING COMMITTEE S B D S M KHALSA COLLEGE, DOMELI DISTT KAPURTHALA Vs. UNION OF INDIA
|
July 2, 1996 |
|
MANAGING COMMITTEE S D HIGH SCHOOL Vs. KUNDAN LAL
|
October 4, 1996 |
|
MANAGING COMMITTEE, AMAR SHAHID BABA AJIT SINGH Vs. B. DUTT
|
October 17, 1996 |
|
MANDIR DARBARI LAL JI Vs. FINANCIAL COMMISSIONER
|
November 28, 1996 |
|
MANGAL DASS ARORA Vs. STATE OF PUNJAB
|
September 20, 1996 |
|
MANGAL SAIN Vs. MANOHAR LAL
|
August 7, 1996 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
February 8, 1996 |
|
MANGAL SINGH AND ANR. Vs. THE SATE OF PUNJAB
|
July 4, 1996 |
|
MANGAT Vs. STATE OF HARYANA
|
November 26, 1996 |
|
MANGAT RAI Vs. STATE OF PUNJAB
|
June 14, 1996 |
|
MANGAT RAM Vs. SITA DEVI
|
March 27, 1996 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
January 10, 1996 |
|
MANGAT RAM Vs. DINA NATH DES RAJ
|
September 27, 1996 |
|
MANGAT RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, FARIDABAD AND OTHERS
|
May 8, 1996 |
|
MANGE Vs. STATE OF HARYANA
|
October 1, 1996 |
|
MANGE RAM Vs. DISTT. DEV. & PANCHAYAT OFFICER-CUM-R.O.
|
April 7, 1996 |
|
MANI RAM Vs. STATE OF HARYANA
|
October 14, 1996 |
|
MANI RAM Vs. DEPUTY COLLECTOR RORI DIVISION
|
February 6, 1996 |
|
MANI RAM Vs. PRESIDING OFFICER LABOUR COURT
|
February 27, 1996 |
|
MANI SINGH Vs. DARSHAN SINGH
|
November 28, 1996 |
|
MANJINDER KAUR ALIAS BHOLI Vs. STATE OF PUNJAB
|
February 6, 1996 |
|
MANJIT KAUR Vs. FINANCIAL COMMISSIONER
|
March 14, 1996 |
|
MANJIT KAUR Vs. HARBANS LAL
|
May 29, 1996 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
August 21, 1996 |
|
MANJIT KAUR Vs. STATE OF PUNJAB
|
May 7, 1996 |
|
MANJIT KAUR Vs. SANTOKH SINGH
|
October 9, 1996 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
August 19, 1996 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
April 18, 1996 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
MANMOHAN MEHTA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
December 18, 1996 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
February 16, 1996 |
|
MANMOHAN SINGH AHLAWAT Vs. STATE OF HARYANA
|
July 31, 1996 |
|
MANMOHAN SINGH KHANNA Vs. STATE OF PUNJAB
|
November 1, 1996 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
August 20, 1996 |
|
MANOHAR LAL JUNEJA AND ORS. Vs. P.R. KAUSHIK AN ORS.
|
September 16, 1996 |
|
MANOHAR SINGH Vs. INSPECTOR CUS AND C EX
|
August 14, 1996 |
|
MANOHAR SINGH Vs. AJAIB SINGH
|
April 11, 1996 |
|
MANOJ KUMAR RATH Vs. STATE OF HARYANA
|
February 23, 1996 |
|
MANPREET KAUR MINOR Vs. ASSISTANT LABOUR COMMISSIONER FOR WORKMENS COMPENSATION
|
September 10, 1996 |
|
MARA SINGH Vs. STATE OF PUNJAB
|
January 30, 1996 |
|
MARI Vs. BALBIR SINGH
|
August 21, 1996 |
|
MARKFED VANASPATI AND ALLIED INDUS Vs. UNION OF INDIA
|
December 4, 1996 |
|
MATHA ALIAS MATHURA PARSHAD ALIAS RAM SINGH Vs. STATE OF HARYANA
|
January 9, 1996 |
|
MATU RAM DEAD Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
MAUJ KHAN AND ORS. Vs. STATE OF HARYANA
|
November 22, 1996 |
|
MAURYA TIMBERS Vs. STATE OF HARYANA
|
July 26, 1996 |
|
MAURYA TIMBERS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER-CUM-ASSESSING AUTHORITY
|
October 7, 1996 |
|
MAYA DEVI Vs. ROSHAN LAL
|
January 3, 1996 |
|
MAYA SETHI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 17, 1996 |
|
MEDIWALL HOSPITAL AND HEALTH CARE PVT LTD Vs. UNION OF INDIA
|
January 31, 1996 |
|
MEENA VERMA Vs. HARYANA STATE INDUSTRIAL DEVELOMPMENT CORP. LTD
|
March 18, 1996 |
|
MEERO Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
October 7, 1996 |
|
MEGH RAJ KANSAL (DIED) REP. BY LRS. Vs. SECRETARY, EDUCATION DEPARTMENT, PUNJAB
|
May 24, 1996 |
|
MEHAR CHAND Vs. TULSI RAM
|
March 12, 1996 |
|
MEHAR SINGH Vs. FAQIR CHAND
|
April 18, 1996 |
|
MEHAR SINGH Vs. LABH SINGH
|
May 6, 1996 |
|
MEHNGA SINGH SODHI Vs. SECRETARY TO GOVERNMENT, PUNJAB, AGRICULTURE (DEVELOPMENT) DEPTT. CHANDIGARH AND OTHERS
|
November 5, 1996 |
|
MELA SINGH Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
MELO Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
MEWA SINGH Vs. STATE OF HARYANA
|
February 16, 1996 |
|
MILKHI RAM SADHU RAM Vs. STATE OF PUNJAB
|
May 7, 1996 |
|
MINAKSHI GANDHI Vs. PUNJAB SCHOOL EDUCATION BOARD
|
April 29, 1996 |
|
MINAKSHI GOYAL Vs. S K SHARMA
|
February 15, 1996 |
|
MISS SHOBA RATTAN CHAND Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 1996 |
|
MODERN TEXTILES FINISHING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
July 16, 1996 |
|
MODISTONE LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 9, 1996 |
|
MOHAN LAL Vs. DIRECTOR, NORTH ZONE CULTURAL CENTRE, PATIALA ETC
|
May 13, 1996 |
|
MOHAN LAL Vs. RAM MURTI
|
March 13, 1996 |
|
MOHAN LAL DARSHAN KUMAR Vs. BOOKAL S P ITO
|
March 14, 1996 |
|
MOHAN LAL MONGIA Vs. F.C.I. AND ORS.
|
November 27, 1996 |
|
MOHAN SARUP SINGH Vs. RAJESHWAR SARUP
|
August 30, 1996 |
|
MOHAN SINGH Vs. ANGREJ KAUR
|
August 27, 1996 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
August 7, 1996 |
|
MOHAN SINGH Vs. HAZARA SINGH ETC
|
February 12, 1996 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
January 17, 1996 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
September 10, 1996 |
|
MOHAN SINGH Vs. DARSHAN SINGH
|
August 29, 1996 |
|
MOHAN SINGH Vs. STATION HOUSE OFFICER, LALRU
|
February 22, 1996 |
|
MOHAN SINGH DHALIWAL Vs. PANJAB UNIVERSITY, CHANDIGARH
|
April 11, 1996 |
|
MOHD RANJHA Vs. PUNJAB WAKF BOARD
|
July 3, 1996 |
|
MOHINDER KAUR Vs. GURDIAL KAUR
|
August 5, 1996 |
|
MOHINDER KAUSHIK Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA
|
July 29, 1996 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB
|
January 8, 1996 |
|
MOHINDER KUMAR JAIN Vs. STATE OF HARYANA
|
December 5, 1996 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
August 26, 1996 |
|
MOHINDER SINGH Vs. DEPUTY COMMISSIONER-CUM-CHIEF SALES COMMISSIONER, LUDHIANA
|
January 23, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
March 23, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
August 7, 1996 |
|
MOHINDER SINGH Vs. JOGINDER SINGH
|
August 8, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
September 11, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 17, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 16, 1996 |
|
MOHINDER SINGH Vs. PIRTHIPAL SINGH
|
April 17, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 1996 |
|
MOHINDER SINGH Vs. GRAM PANCHAYAT
|
August 1, 1996 |
|
MOHINDER SINGH Vs. GURDIAL SINGH
|
August 29, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
MOHINDER SINGH Vs. PIRTHIPAL SINGH
|
March 22, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
December 11, 1996 |
|
MOHINDER SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
|
February 5, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 20, 1996 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 29, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 9, 1996 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
June 13, 1996 |
|
MOHINDER SINGH CHAWLA Vs. STATE OF PUNJAB AND OTHERS
|
April 8, 1996 |
|
MOI ENGINEERING LTD Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
MONGA RAM Vs. SANTOSH KUMARI
|
July 16, 1996 |
|
MONIKA Vs. STATE OF HARYANA
|
February 24, 1996 |
|
MONIKA Vs. VICE CHANCELLOR PUNJAB UNIVERSITY
|
May 6, 1996 |
|
MOOL CHAND CHAUDHARY Vs. STATE OF HARYANA
|
August 14, 1996 |
|
MOTA SINGH Vs. EXECUTIVE MAGISTRATE
|
September 20, 1996 |
|
MOTI Vs. BALLA
|
August 12, 1996 |
|
MOTI RAM KALKAL Vs. STATE OF HARYANA
|
May 7, 1996 |
|
MRS CHRISTY UGOH Vs. STATE OF U T CHANDIGARH
|
July 25, 1996 |
|
MUBARIK Vs. STATE OF HARYANA
|
May 6, 1996 |
|
MUKAND SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
January 15, 1996 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
May 31, 1996 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
September 16, 1996 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
January 30, 1996 |
|
MUL RAJ SIKRI ETC. ETC. Vs. P.R. KAUSHIK AND ANOTHER
|
September 12, 1996 |
|
MUNICIPAL COMMITTEE Vs. NARINDER SINGH
|
April 12, 1996 |
|
MUNICIPAL COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
|
August 16, 1996 |
|
MUNICIPAL CORPORATION Vs. BALINDER BACHAN SINGH
|
July 11, 1996 |
|
MUNICIPAL COUNCIL/COMMITTEE Vs. TARA SINGH
|
July 18, 1996 |
|
MUNNI DEVI Vs. STATE OF HARYANA
|
May 1, 1996 |
|
MUNSHA SINGH Vs. SUKHDIP KAUR
|
August 27, 1996 |
|
MUNSHA SINGH Vs. MANDIR THAKUR BAULIANWALA
|
August 29, 1996 |
|
MUNSHI RAM Vs. DUGGAR MAL
|
January 29, 1996 |
|
MURARI LAL Vs. MADAN LAL
|
April 12, 1996 |
|
MURLI DHAR MEHTA Vs. YASH PAUL
|
November 6, 1996 |
|
MURTI VAISHNU MATA ALIAS DURGA MATA Vs. VAISHNU DUTT
|
August 28, 1996 |
|
NABHU Vs. BASHIR
|
August 29, 1996 |
|
NACHHATAR SINGH Vs. PUNJAB STATE
|
September 2, 1996 |
|
NACHHATRO DEVI Vs. CHETAN SINGH
|
July 22, 1996 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
March 21, 1996 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
January 29, 1996 |
|
NAFE SINGH (EX. HAV.) Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF DEFENCE
|
September 12, 1996 |
|
NAGPAL ALLOYS PVT. LTD Vs. STATE OF PUNJAB
|
January 3, 1996 |
|
NALWA POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION
|
October 1, 1996 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
August 28, 1996 |
|
NANAK CHAND INSPECTOR COOPERATIVE SOCIETIES Vs. STATE OF HARYANA
|
November 8, 1996 |
|
NAND KUMAR Vs. SHEELA DEVI
|
October 1, 1996 |
|
NAND LAL Vs. STATE OF PUNJAB
|
November 19, 1996 |
|
NAND LAL Vs. STATE OF HARYANA
|
March 8, 1996 |
|
NAND LAL AND OTHERS Vs. THE PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION AND ANOTHER
|
February 7, 1996 |
|
NAR SINGH Vs. THE PRESIDING OFFICER AND ANOTHER
|
November 5, 1996 |
|
NARAIN Vs. STATE OF HARYANA
|
September 24, 1996 |
|
NARAIN DASS Vs. PUNJAB AND SIND BANK
|
November 9, 1996 |
|
NARAIN SINGH Vs. GULDESH KAUR
|
February 15, 1996 |
|
NARANJAN KUMAR Vs. STATE OF PUNJAB
|
February 14, 1996 |
|
NARANJAN SINGH Vs. GURDEV SINGH
|
April 26, 1996 |
|
NARANJAN SINGH Vs. STATE OF PUNJAB
|
March 1, 1996 |
|
NARATA RAM Vs. STATE OF PUNJAB
|
February 22, 1996 |
|
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 19, 1996 |
|
NARESH Vs. STATE OF HARYANA
|
December 5, 1996 |
|
NARESH KUMAR Vs. GOVERNMENT OF INDIA
|
September 6, 1996 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
August 20, 1996 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
April 25, 1996 |
|
NARESH KUMAR Vs. GOPAL KRISHAN
|
January 23, 1996 |
|
NARESH KUMAR Vs. PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
|
May 8, 1996 |
|
NARESH KUMAR AGGARWAL Vs. STATE OF PUNJAB
|
December 16, 1996 |
|
NARESH KUMAR ALIAS PAPPU Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
March 25, 1996 |
|
NARESH KUMAR AND OTHERS Vs. PEPSU ROAD TRANSPORT CROP. AND ANOTHER
|
January 24, 1996 |
|
NARESH KUMAR EX CONSTABLE Vs. STATE OF HARYANA
|
March 14, 1996 |
|
NARESH TALWAR Vs. STATE OF PUNJAB
|
July 12, 1996 |
|
NARINDER KAUR Vs. HARI CHAND
|
May 22, 1996 |
|
NARINDER KUMAR Vs. PUNJAB UNIVERSITY
|
February 27, 1996 |
|
NARINDER PAUL SYAL Vs. COMMISSIONER OF WEALTH-TAX
|
August 9, 1996 |
|
NARINDER SINGH Vs. STATE OF HARYANA
|
September 3, 1996 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
NARINDERJIT KAUR Vs. UNION OF INDIA
|
January 24, 1996 |
|
NARULA ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPN
|
November 19, 1996 |
|
NASIB CHAND Vs. STATE OF PUNJAB
|
September 2, 1996 |
|
NASIB KAUR Vs. TARSEM SINGH
|
October 31, 1996 |
|
NASIB SINGH Vs. STATE OF PUNJAB
|
July 26, 1996 |
|
NASIB SINGH EX SUBEDAR MAJOR HONY LT Vs. UNION OF INDIA
|
October 31, 1996 |
|
NATHU RAM BANSAL Vs. STATE OF HARYANA
|
May 30, 1996 |
|
NATHU SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 19, 1996 |
|
NATIONAL CO-OPERATIVE CONSUMER FEDERATION OF INDIA Vs. MARKET COMMITTEE
|
August 9, 1996 |
|
NATIONAL FERTILIZER LTD Vs. MUNICIPAL COMMITTEE
|
February 5, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. SUDARSHAN DEVI
|
September 24, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. BALA DEVI
|
September 18, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. SANTRO DEVI
|
October 28, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SANTRO DEVI
|
October 17, 1996 |
|
NAURANG SINGH Vs. STATE OF PUNJAB
|
August 20, 1996 |
|
NAVEDAC PROSTHETIC CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 24, 1996 |
|
NAVEEN KUMAR Vs. UNION TERRITORY, CHANDIGARH
|
August 26, 1996 |
|
NAVIN PAL KAUR Vs. RAJA RAM AND ANOTHER
|
April 23, 1996 |
|
NAVKIRAN SINGH Vs. STATE OF PUNJAB
|
October 9, 1996 |
|
NAVRATTAN JAIN Vs. CAPITAL LEASING AND FINANCE CO CHANDIGARH
|
May 16, 1996 |
|
NEEL KAMAL Vs. STATE OF PUNJAB
|
November 4, 1996 |
|
NEELAM PATHAK Vs. STATE OF PUNJAB
|
December 16, 1996 |
|
NEERAJA MALIK Vs. STATE OF HARYANA
|
July 12, 1996 |
|
NEERU BALA Vs. KURUKSHETRA UNIVERSITY
|
April 23, 1996 |
|
NERSA Vs. STATE OF HARYANA
|
August 1, 1996 |
|
NESTLE INDIA LIMITED, MOGA Vs. JASWINDER SINGH
|
July 23, 1996 |
|
NEW BHARAT CHEMICAL INDUSTRY Vs. OM PARKASH
|
August 21, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. RANDHIR SINGH
|
September 23, 1996 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHINDERPAL
|
October 17, 1996 |
|
NEW MOGA GOODS CARRIERS Vs. STATE OF PUNJAB
|
October 11, 1996 |
|
NEW PIYAR BUS SERVICE (PVT ) LTD , AMRITSAR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
April 16, 1996 |
|
NEW SAMUNDRI TRANSPORT CO. (P) LTD Vs. STATE TRANSPORT COMMISSIONER, PUNJAB
|
May 24, 1996 |
|
NIRANJAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
April 30, 1996 |
|
NIRANJAN SINGH Vs. KULWANT KAUR
|
May 24, 1996 |
|
NIRANJAN SINGH Vs. SADHU SINGH
|
July 22, 1996 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
March 18, 1996 |
|
NIRJAL SINGH Vs. STATE OF PUNJAB
|
January 29, 1996 |
|
NIRMAL KUMAR JAIN Vs. POONAM JAIN
|
April 30, 1996 |
|
NIRMAL PRABHAKAR Vs. STATE OF PUNJAB
|
July 19, 1996 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 31, 1996 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
December 18, 1996 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
NIRMAL SINGH Vs. GEJO
|
April 9, 1996 |
|
NIRMAL SINGH Vs. RAJINDER KAUR
|
October 9, 1996 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
December 9, 1996 |
|
NIRMAL SINGH, LABOUR Vs. THE STATE OF PUNJAB AND OTHERS
|
February 13, 1996 |
|
NIRVAIL SINGH Vs. STATE OF PUNJAB
|
January 10, 1996 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
July 3, 1996 |
|
NISSAN SINGH Vs. STATE OF PUNJAB
|
May 9, 1996 |
|
NUPINDER SINGH Vs. STATE OF PUNJAB
|
February 15, 1996 |
|
O P BHATIA Vs. PUNJAB NATIONAL BANK
|
September 23, 1996 |
|
OFFICIAL LIQUIDATOR Vs. SURYA PARTAP SINGH
|
January 25, 1996 |
|
OM PARKASH Vs. RAM NATH
|
May 31, 1996 |
|
OM PARKASH Vs. KISHAN CHAND
|
September 26, 1996 |
|
OM PARKASH Vs. RAJBIRI
|
August 1, 1996 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
January 12, 1996 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 22, 1996 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 25, 1996 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 27, 1996 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
February 26, 1996 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 17, 1996 |
|
OM PARKASH Vs. STATE OF HARYANA
|
December 12, 1996 |
|
OM PARKASH Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB
|
February 27, 1996 |
|
OM PARKASH @ MITHA @ PREM Vs. STATE OF HARYANA
|
August 9, 1996 |
|
OM PARKASH GABBAR Vs. STATE OF PUNJAB
|
November 19, 1996 |
|
OM PARKASH JUNEJA Vs. PRESIDING OFFICER, CENTRAL LABOUR COURT, JULLUNDUR
|
April 30, 1996 |
|
OM PARKASH SHARMA Vs. STATE OF PUNJAB
|
January 8, 1996 |
|
OM PARKASH WADHWA Vs. KURUKSHETRA UNIVERSITY
|
September 11, 1996 |
|
OM PRAKASH BEEJ AND ETC Vs. STATE OF HARYANA
|
April 17, 1996 |
|
OM PRAKASH SATISH KUMAR THAPAR Vs. UNION OF INDIA
|
February 5, 1996 |
|
OM PRAKASH SHARMA Vs. STATE OF PUNJAB
|
January 5, 1996 |
|
OMBIR SINGH Vs. THE MANAGEMENT OF M/S. PARTAP STEEL LIMITED, FARIDABAD
|
November 5, 1996 |
|
ORBIT RESORTS LTD Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
February 29, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINDER KAUR
|
March 8, 1996 |
|
OSWAL AGRO FURNACE LIMITED Vs. STATE OF PUNJAB
|
May 30, 1996 |
|
OSWAL SPINNING AND WEAVING MILLS LTD Vs. STATE OF PUNJAB
|
July 11, 1996 |
|
OSWAL STEEL EMPLOYEE UNION Vs. PRESIDING OFFICER
|
May 29, 1996 |
|
OSWAL VANASPATI AND ALLIED INDUSTRIES Vs. UNION OF INDIA
|
December 4, 1996 |
|
P N BERRY AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1996 |
|
PADMA DEVI Vs. VIJAY SINGH
|
May 28, 1996 |
|
PAHLAD Vs. STATE OF HARYANA
|
May 17, 1996 |
|
PAL SINGH Vs. SUPERINTENDING CANAL OFFICER SIRHIND CANAL CIRCLE
|
March 20, 1996 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
February 1, 1996 |
|
PAL SINGH Vs. UMA MEHTA
|
September 25, 1996 |
|
PALA RAM Vs. STATE OF HARYANA
|
April 16, 1996 |
|
PALA SINGH Vs. LAKHVINDER SINGH
|
March 12, 1996 |
|
PALL Vs. STATE OF PUNJAB
|
January 8, 1996 |
|
PANIPAL COOPERATIVE SUGAR MILLS LIMITED, PANI PAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
|
February 28, 1996 |
|
PANIPAT COOPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
December 12, 1996 |
|
PANJAB SINGH Vs. FINANCIAL COMMISSIONER
|
November 22, 1996 |
|
PARAMJEET KAUR Vs. PRINCIPAL, HISSAR NURSING COLLEGE
|
February 24, 1996 |
|
PARAMJIT KAUR Vs. SATYA GUPTA
|
July 29, 1996 |
|
PARAMJIT KAUR Vs. SECRETARY TO GOVERNMENT PUNJAB DEPARTMENT OF HOUSING AND URBAN
|
March 12, 1996 |
|
PARAMJIT KAUR Vs. STATE OF HARYANA
|
January 10, 1996 |
|
PARAMJIT KAUR Vs. GURCHARAN SINGH
|
September 17, 1996 |
|
PARAMJIT KAUR DAHELA Vs. STATE OF PUNJAB
|
May 6, 1996 |
|
PARAMJIT SINGH Vs. UNION OF INDIA
|
October 31, 1996 |
|
PARAMJIT SINGH Vs. SOHAN SINGH
|
January 18, 1996 |
|
PARAMJIT SINGH LT COL Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1996 |
|
PARAMJIT SINGH SANDHU Vs. CHANDIGARH HOUSING BOARD
|
April 23, 1996 |
|
PARBATTI Vs. RULIA RAM ALIAS NAFE
|
July 3, 1996 |
|
PARBHATI Vs. BHOOP SINGH
|
April 12, 1996 |
|
PARDAMAN SINGH Vs. STATE OF PUNJAB
|
May 30, 1996 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
May 31, 1996 |
|
PARDEEP SINGH JASSAL ALIAS BABLA Vs. UNION OF INDIA
|
January 18, 1996 |
|
PARKASH CHAND Vs. PRITAM CHAND
|
March 26, 1996 |
|
PARMA NAND Vs. SUCHA SINGH
|
October 4, 1996 |
|
PARMAL KHAN Vs. STATE OF HARYANA
|
May 28, 1996 |
|
PARMILESH Vs. VINOD KUMAR
|
November 28, 1996 |
|
PARMINDER SINGH Vs. AVTAR SINGH
|
May 9, 1996 |
|
PARMOD KUMAR Vs. UNION TERRITORY
|
July 29, 1996 |
|
PARO DEVI ALIAS PARVATI Vs. TEJA SINGH
|
November 1, 1996 |
|
PARSHOTAM DASS Vs. STATE OF PUNJAB
|
August 27, 1996 |
|
PARSHOTAM DASS Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
PARSHOTAM DASS GOEL Vs. PUNJAB NATIONAL BANK
|
February 29, 1996 |
|
PARSHOTAM LAL Vs. SHINGARA RAM
|
March 27, 1996 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
April 29, 1996 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
October 10, 1996 |
|
PARVEEN KUMAR GARG Vs. STATE OF HARYANA
|
February 14, 1996 |
|
PAT RAM Vs. STATE OF HARYANA
|
December 27, 1996 |
|
PAUL SINGH SANDHU Vs. STATE OF PUNJAB
|
October 1, 1996 |
|
PAWAN KUMAR Vs. BRIJ BHUSHAN
|
August 30, 1996 |
|
PAWAN KUMAR Vs. COMMISSIONER WORKMEN COMPENSATION
|
August 13, 1996 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
September 13, 1996 |
|
PEHLAD KUMAR Vs. STATE OF HARYANA
|
February 23, 1996 |
|
PEOPLES RIGHTS ORGANISATION THROUGH ITS GENERAL SECRETARY Vs. S.H.O., SAHALAWAS POLICE STATION
|
August 27, 1996 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SUKHMINDER SINGH
|
April 12, 1996 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. GURDEV SINGH
|
July 10, 1996 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. RAJ SINGH (DEAD) THROUGH HIM LRS.
|
July 30, 1996 |
|
PGI, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH
|
May 24, 1996 |
|
PHOOL CHAND Vs. STATE OF HARYANA
|
January 18, 1996 |
|
PHUL SINGH Vs. STATE OF HARYANA
|
July 25, 1996 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
April 16, 1996 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
August 6, 1996 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
December 11, 1996 |
|
PIARA SINGH Vs. BAWA SINGH
|
July 5, 1996 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
April 10, 1996 |
|
PIARA SINGH Vs. JOINT DIRECTOR OF PANCHAYATS
|
January 4, 1996 |
|
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 1996 |
|
PIARE LAL SINCE Vs. KISHORI LAL
|
July 26, 1996 |
|
PINKI Vs. ABHEY SINGH
|
January 8, 1996 |
|
PIRTHI SINGH Vs. STATE OF HARYANA
|
August 13, 1996 |
|
PIRTHI SINGH Vs. STATE OF PUNJAB
|
May 6, 1996 |
|
POKHAR Vs. STATE OF HARYANA
|
September 11, 1996 |
|
POKHAR SINGH Vs. STATE OF PUNJAB
|
July 25, 1996 |
|
POONAM Vs. STATE OF HARYANA
|
March 13, 1996 |
|
PRAG KAUR Vs. DEVI DUTT
|
November 26, 1996 |
|
PRATAP SINGH Vs. SHARMILA
|
September 20, 1996 |
|
PREET MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
PREM Vs. STATE OF HARYANA
|
July 26, 1996 |
|
PREM CHAND Vs. MUNICIPAL COMMITTEE
|
May 8, 1996 |
|
PREM CHAND Vs. STATE OF HARYANA
|
August 4, 1996 |
|
PREM CHAND AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
April 10, 1996 |
|
PREM DEEP PAL Vs. MUNICIPAL COMMITTEE, FAZILKA AND ANOTHER
|
March 6, 1996 |
|
PREM KUMARI Vs. SAT PAL
|
October 17, 1996 |
|
PREM LATA Vs. STATE OF PUNJAB
|
May 3, 1996 |
|
PREM LATA Vs. STATE OF HARYANA
|
August 30, 1996 |
|
PREM NATH Vs. ASSISTANT SUB INSPECTOR HUKAM SINGH
|
September 20, 1996 |
|
PREM SINGH Vs. JOINT DIRECTOR OF PANCHAYATS
|
October 15, 1996 |
|
PREM SINGH Vs. BAL BAHADUR
|
February 22, 1996 |
|
PREM SINGH Vs. STATE OF HARYANA
|
January 11, 1996 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
July 15, 1996 |
|
PREM SINGH Vs. STATE OF HARYANA
|
May 31, 1996 |
|
PREM SINGH CHEEMA Vs. DEVELOPMENT COMMISSIONER, PUNJAB
|
August 29, 1996 |
|
PRESTOLITE OF INDIA LIMITED Vs. STATE OF HARYANA
|
September 10, 1996 |
|
PRINCIPAL ST JOSEPHS BOYS SCHOOL Vs. PRESIDING OFFICER LABOUR COURT
|
November 6, 1996 |
|
PRIT PAL KAUR Vs. B S AHUJA
|
May 13, 1996 |
|
PRITAM DASS ARORA Vs. DALJIT SINGH
|
April 17, 1996 |
|
PRITAM KAUR Vs. STATE OF PUNJAB THROUGH SECRETARY
|
November 26, 1996 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
July 22, 1996 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 28, 1996 |
|
PRITAM SINGH Vs. PUNJAB STATE SERVICE
|
September 13, 1996 |
|
PRITAM SINGH Vs. SUPERINTENDING CANAL OFFICER
|
February 7, 1996 |
|
PRITAM SINGH Vs. PARAMJIT KAUR
|
September 25, 1996 |
|
PRITAM SINGH Vs. JOINT SECRETARY TO GOVT OF INDIA
|
February 23, 1996 |
|
PRITAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 12, 1996 |
|
PRITAM SINGH AND SONS Vs. STATE OF PUNJAB
|
April 10, 1996 |
|
PRITAM SINGH SANDHU Vs. STATE OF PUNJAB
|
September 17, 1996 |
|
PRITHI CHAND Vs. STATE OF PUNJAB
|
September 25, 1996 |
|
PRITHIPAL SINGH Vs. PUNJAB STATE
|
July 12, 1996 |
|
PRITHPAL SINGH Vs. STATE OF PUNJAB
|
March 22, 1996 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
November 21, 1996 |
|
PROCOLOR Vs. CHIEF JUDICIAL MAGISTRATE
|
July 30, 1996 |
|
PROMILA MALHOTRA Vs. KENDRIYA VIDAYALAYA
|
August 1, 1996 |
|
PUNEET GUPTA Vs. STATE OF HARYANA
|
August 7, 1996 |
|
PUNJAB & HARYANA HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
|
March 27, 1996 |
|
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA Vs. KAMALJOT KAUR
|
February 13, 1996 |
|
PUNJAB AGRICULTURE UNIVERSITY TEACHERS UNION Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
October 17, 1996 |
|
PUNJAB ANAND LAMP EMPLOYEES UNION Vs. PUNJAB ANAND LAMP INDUSTRY LTD
|
February 22, 1996 |
|
PUNJAB AND SIND BANK Vs. KASHMIR SINGH BHULLAR
|
May 20, 1996 |
|
PUNJAB AND SIND BANK Vs. A B C THEATRE
|
September 3, 1996 |
|
PUNJAB AND SIND BANK Vs. NARINDER SYAL
|
January 2, 1996 |
|
PUNJAB CIVIL SERVICE (EXECUTIVE BRANCH) OFFICERS ASSOC Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
PUNJAB CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. PRESIDING OFFICER
|
March 7, 1996 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. R K DHIR
|
February 26, 1996 |
|
PUNJAB HOUSING DEVELOPMENT BOARD Vs. JOGINDER NATH MAHAJAN
|
January 4, 1996 |
|
PUNJAB NATIONAL BANK Vs. VEDSONS STEEL AND WIRES P LTD
|
May 22, 1996 |
|
PUNJAB SEED STORE Vs. STATE OF PUNJAB
|
April 9, 1996 |
|
PUNJAB SINGH Vs. STATE OF HARYANA
|
February 19, 1996 |
|
PUNJAB SINGH Vs. FINANCIAL COMMISSIONER
|
November 2, 1996 |
|
PUNJAB STATE Vs. GURIA BUS SERVICE PVT. LTD
|
October 29, 1996 |
|
PUNJAB STATE Vs. TARA SINGH AND CO , GOVERNMENT CONTRACTOR
|
March 20, 1996 |
|
PUNJAB STATE Vs. AJAIB SINGH
|
January 11, 1996 |
|
PUNJAB STATE Vs. K K SHARMA
|
September 12, 1996 |
|
PUNJAB STATE Vs. HARDEV SINGH
|
September 20, 1996 |
|
PUNJAB STATE Vs. SURJIT SINGH
|
October 28, 1996 |
|
PUNJAB STATE Vs. SADHU SINGH
|
September 2, 1996 |
|
PUNJAB STATE CO Vs. STATE OF PUNJAB
|
August 14, 1996 |
|
PUNJAB STATE CO-OPERATIVE BANK LTD Vs. MILKHA SINGH
|
May 3, 1996 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD , CHANDIGARH Vs. PRESIDING OFFICER
|
March 12, 1996 |
|
PUNJAB STATE COOPERATIVE INSPECTORS ASSOCIATION Vs. STATE OF PUNJAB
|
January 8, 1996 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. PRESIDING OFFICER
|
October 1, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. KRISHNA NAND
|
November 27, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. BALWINDER SINGH
|
February 20, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. HARJIT SINGH NAG
|
April 24, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. KULBIR SINGH
|
July 31, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PUNJAB PRE-STRESSED CONCRETE LTD
|
April 23, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GURCHARAN SINGH GILL
|
August 28, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. ADDITIONAL LABOUR COMMISSIONER
|
September 26, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
|
August 20, 1996 |
|
PUNJAB STATE MEDICAL DENTAL TEACHERS ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
|
January 12, 1996 |
|
PUNJAB STATE SERVICE AND ANOTHER Vs. PRITAM SINGH
|
December 17, 1996 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
|
March 25, 1996 |
|
PUNJAB TOURISM DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
August 13, 1996 |
|
PUNJAB TRACTORS LIMITED Vs. UNION OF INDIA
|
December 24, 1996 |
|
PUNJAB TRACTORS LIMITED Vs. UNION OF INDIA
|
September 24, 1996 |
|
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
|
December 16, 1996 |
|
PUNJAB WAKF BOARD AMBALA CANTT Vs. GRAM PANCHAYAT
|
August 1, 1996 |
|
PUNJAB WAKF BOARD, AMBALA CANTT Vs. MUKHTIAR SINGH
|
September 26, 1996 |
|
PUNJABI UNIVERSITY Vs. LAL JEET SINGH
|
April 23, 1996 |
|
PURAN Vs. GRAM PANCHAYAT KUSSAR, TEHSIL RANIA AND DISTRICT SIRSA
|
March 7, 1996 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
February 22, 1996 |
|
PURI OIL MILLS LIMITED Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
September 25, 1996 |
|
PURSHOTAM DASS Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
PUSHP LATA Vs. STATE OF HARYANA AND ORS.
|
May 16, 1996 |
|
PUSHPA ABROL Vs. J.D. GUPTA
|
September 24, 1996 |
|
PUSHPENDER KUMAR Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
|
December 20, 1996 |
|
PUSHPINDER KAUR Vs. STATE OF PUNJAB
|
October 31, 1996 |
|
PUSHPINDER KUMAR Vs. STATE OF HARYANA
|
August 28, 1996 |
|
R C GOENKA Vs. SOM NATH JAIN
|
February 9, 1996 |
|
R D SHARMA Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
October 15, 1996 |
|
R K CHHABRA Vs. STATE OF HARYANA
|
October 17, 1996 |
|
R K GOEL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 9, 1996 |
|
R K JAIN RAJ KUMAR JAIN HUF Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1996 |
|
R K MACHINE TOOLS Vs. STATE OF PUNJAB
|
July 25, 1996 |
|
R K SAINI Vs. STATE OF PUNJAB
|
January 19, 1996 |
|
R K SOOD Vs. USHA RANI SOOD
|
August 29, 1996 |
|
R S BUILDERS INDIA PVT LTD Vs. STATE OF HARYANA
|
November 7, 1996 |
|
R S DHULL Vs. STATE OF HARYANA
|
October 17, 1996 |
|
R.D.GUPTA Vs. STATE OF PUNJAB
|
April 16, 1996 |
|
R.K. CHHABRA Vs. STATE OF HARYANA AND OTHERS
|
December 17, 1996 |
|
R.P. SHARMA Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD.
|
July 9, 1996 |
|
RABINDER SINGH TOMAR Vs. INSPECTOR, CUSTOMS AND CENTRAL EXCISE
|
January 15, 1996 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
October 3, 1996 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
RACHHPAL SINGH Vs. ADDL D G OF PRISONS
|
July 8, 1996 |
|
RADHE MOHAN Vs. STATE OF PUNJAB
|
March 11, 1996 |
|
RADHEY SHAM Vs. TARA CHAND
|
April 12, 1996 |
|
RADHEY SHYAM SHARMA WORKMAN Vs. PRESIDING OFFICER LABOUR COURT
|
April 11, 1996 |
|
RAGHBIR CHAND Vs. STATE OF HARYANA
|
November 28, 1996 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
February 24, 1996 |
|
RAGHURAJ THEATRE Vs. STATE OF HARYANA
|
May 6, 1996 |
|
RAGHUWINDER KUMAR Vs. STATE OF PUNJAB
|
May 9, 1996 |
|
RAHUL VASHIST Vs. THE UNION OF INDIA (UOI) AND ORS.
|
May 22, 1996 |
|
RAI SINGH Vs. BOGA SINGH
|
December 18, 1996 |
|
RAJ Vs. DALBIR SINGH
|
October 18, 1996 |
|
RAJ DEEP SINGH Vs. STATE OF PUNJAB
|
April 16, 1996 |
|
RAJ DEVI Vs. SANTOSH
|
March 14, 1996 |
|
RAJ KAUR Vs. MOHINDER KAUR
|
September 9, 1996 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
June 13, 1996 |
|
RAJ KUMAR Vs. STATE THROUGH THE CRO
|
April 22, 1996 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 9, 1996 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
July 29, 1996 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
May 6, 1996 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
April 10, 1996 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
February 22, 1996 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
November 4, 1996 |
|
RAJ KUMAR AHLAWAT Vs. STATE OF HARYANA
|
December 2, 1996 |
|
RAJ KUMAR PANGHAL Vs. STATE OF HARYANA
|
November 7, 1996 |
|
RAJ KUMAR REED Vs. STATE OF HARYANA
|
March 6, 1996 |
|
RAJ KUMAR SHARMA Vs. JAGDISH PARSHAD
|
July 12, 1996 |
|
RAJ MOHAN Vs. STATE OF HARYANA
|
August 28, 1996 |
|
RAJ PAL Vs. STATE OF HARYANA
|
August 1, 1996 |
|
RAJ PAL Vs. STATE OF HARYANA
|
October 7, 1996 |
|
RAJ PAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
October 18, 1996 |
|
RAJ PAL SINGH Vs. STATE OF HARYANA
|
January 2, 1996 |
|
RAJ PATI Vs. STATE OF HARYANA
|
April 19, 1996 |
|
RAJ RANI Vs. SANTOSH AWASTHI
|
March 20, 1996 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
February 12, 1996 |
|
RAJAN SIKKA Vs. UNION TERRITORY OF CHANDIGARH
|
September 19, 1996 |
|
RAJBALA JAIN ALIAS RACHNA JAIN Vs. NAND LAL TARA CHAND
|
January 15, 1996 |
|
RAJBIR SATBIR Vs. STATE OF HARYANA
|
September 3, 1996 |
|
RAJBIR SINGH Vs. VIRENDER SINGH
|
January 18, 1996 |
|
RAJBIR SINGH Vs. MAHA SINGH
|
May 20, 1996 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
January 31, 1996 |
|
RAJBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 27, 1996 |
|
RAJBIR SINGH Vs. STATE OF HARYANA AND ANOTHERS
|
January 17, 1996 |
|
RAJBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 16, 1996 |
|
RAJE RAM Vs. THE STATE OF HARYANA AND OTHERS
|
February 27, 1996 |
|
RAJESH DEAN Vs. THE STATE OF PUNJAB AND OTHERS
|
October 3, 1996 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 1996 |
|
RAJESH KUMAR YADAV; PAWAN KUMAR; SUBHASH CHANDER Vs. STATE OF HARYANA
|
May 13, 1996 |
|
RAJESH KUMARI Vs. STATE OF HARYANA
|
May 9, 1996 |
|
RAJINDER ALIAS GORA Vs. STATE OF PUNJAB
|
September 12, 1996 |
|
RAJINDER KAUR Vs. BAKHSHISH SINGH
|
July 12, 1996 |
|
RAJINDER KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 27, 1996 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
August 26, 1996 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 9, 1996 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
March 7, 1996 |
|
RAJINDER KUMAR Vs. HARYANA STATE
|
October 7, 1996 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
May 3, 1996 |
|
RAJINDER KUMAR KHERA Vs. STATE OF HARYANA
|
April 26, 1996 |
|
RAJINDER KUMAR SHARMA Vs. RAJ SHARMA
|
May 3, 1996 |
|
RAJINDER PAL SINGH Vs. STATE OF PUNJAB
|
July 16, 1996 |
|
RAJINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
April 10, 1996 |
|
RAJINDER SINGH Vs. PRESIDING OFFICER
|
May 14, 1996 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1996 |
|
RAJINDER SINGH Vs. MEWA SINGH
|
August 19, 1996 |
|
RAJINDER SINGH Vs. JOINT SECRETARY TO GOVT. OF INDIA
|
January 5, 1996 |
|
RAJINDER SINGH Vs. GRAM PANCHAYAT ETC
|
March 1, 1996 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
November 5, 1996 |
|
RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 10, 1996 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
September 12, 1996 |
|
RAJINDER SINGH Vs. BOARD OF SCHOOL EDUCATION HARYANA AND ANOTHER
|
September 19, 1996 |
|
RAJINDER SINGH VIRK Vs. HARJIT KAUR BOPARAI
|
March 18, 1996 |
|
RAJIV GUPTA Vs. STATE OF HARYANA
|
August 8, 1996 |
|
RAJIV KUMAR Vs. STATE OF HARYANA
|
July 5, 1996 |
|
RAJIV TEXTILES DISTRIBUTORS Vs. PUNJAB NATIONAL BANK
|
January 3, 1996 |
|
RAJU ALIAS RAJ KUMAR Vs. RAM ALIAS SMT RAM DULARI
|
May 1, 1996 |
|
RAKESH Vs. IQBAL MASIH
|
October 14, 1996 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
December 13, 1996 |
|
RAKESH MOHAN SHARMA Vs. HARYANA PUBLIC SERVICE COMMISSION
|
December 5, 1996 |
|
RAKESH RAJ AND ASSOCIATES Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 23, 1996 |
|
RAM BABU SINGH Vs. STATE OF HARYANA
|
February 19, 1996 |
|
RAM BHAGAT Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
August 9, 1996 |
|
RAM CHANDER Vs. STATE OF HARYANA AND ORS.
|
July 31, 1996 |
|
RAM CHANDER Vs. CHANDA
|
July 15, 1996 |
|
RAM CHANDER Vs. PUNJAB STATE AND OTHERS
|
July 12, 1996 |
|
RAM DEEP ALLOY STEELS P LTD Vs. STATE OF PUNJAB
|
October 29, 1996 |
|
RAM DHAN Vs. STATE OF HARYANA
|
January 30, 1996 |
|
RAM DHARI Vs. STATE OF HARYANA
|
November 20, 1996 |
|
RAM DHARI Vs. STATE OF HARYANA
|
August 9, 1996 |
|
RAM EDU. SOCIETY Vs. S.S. KHARA, EXEC
|
November 1, 1996 |
|
RAM GOPAL Vs. STATE OF U T CHANDIGARH
|
September 27, 1996 |
|
RAM KARAN Vs. PRESIDING OFFICER
|
March 7, 1996 |
|
RAM KRISHAN Vs. COMMISSIONER ROHTAK
|
March 6, 1996 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
April 9, 1996 |
|
RAM KUMAR Vs. VIRENDER KUMAR
|
September 18, 1996 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
May 6, 1996 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 25, 1996 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
February 16, 1996 |
|
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 18, 1996 |
|
RAM KUMAR GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 10, 1996 |
|
RAM KUMAR SHARMA Vs. STATE OF HARYANA
|
September 18, 1996 |
|
RAM KUMAR; POONAM RATHEE Vs. STATE OF HARYANA
|
November 28, 1996 |
|
RAM LAL Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
|
October 8, 1996 |
|
RAM LAL Vs. GIAN CHAND
|
October 11, 1996 |
|
RAM NARAIN Vs. OM PARKASH
|
May 14, 1996 |
|
RAM NARAIN Vs. STATE OF HARYANA AND OTHERS
|
September 7, 1996 |
|
RAM NARAIN SINGH Vs. GURINDER KAUR
|
December 5, 1996 |
|
RAM NIWAS Vs. JIND CO-OPERATIVE SUGAR MILLS LTD
|
March 12, 1996 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
November 6, 1996 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
June 29, 1996 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
February 9, 1996 |
|
RAM PAL Vs. STATE OF PUNJAB
|
August 1, 1996 |
|
RAM PARKASH Vs. JAGDISH KUMAR
|
January 2, 1996 |
|
RAM PARKASH SINGH Vs. STATE OF PUNJAB
|
February 15, 1996 |
|
RAM PHAL Vs. STATE OF HARYANA
|
July 2, 1996 |
|
RAM PHAL Vs. STATE OF HARYANA
|
April 18, 1996 |
|
RAM PHAL Vs. GOVERNMENT OF HARYANA AND OTHERS
|
April 10, 1996 |
|
RAM PHAL Vs. STATE OF HARYANA AND OTHERS
|
March 18, 1996 |
|
RAM PHAL AND OTHERS Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
|
November 6, 1996 |
|
RAM PIARI Vs. TEK CHAND
|
July 12, 1996 |
|
RAM RATTAN AGGARWAL AND CO Vs. STATE OF HARYANA
|
July 24, 1996 |
|
RAM ROOP Vs. THE STATE OF HARYANA AND OTHERS
|
February 1, 1996 |
|
RAM SARAN Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
|
April 12, 1996 |
|
RAM SARAN AND ANOTHER Vs. H.K. KHOSLA AND OTHERS
|
May 15, 1996 |
|
RAM SARAN DAS KISHORI LAL CHARITABLE TRUST HOSPITAL Vs. MUNICIPAL CORPORATION
|
November 19, 1996 |
|
RAM SARUP Vs. DIN DAYAL
|
April 9, 1996 |
|
RAM SARUP Vs. AJMER SINGH
|
March 1, 1996 |
|
RAM SARUP Vs. STATE OF HARYANA
|
November 26, 1996 |
|
RAM SINGH Vs. STATE OF HARYANA
|
January 15, 1996 |
|
RAM SINGH Vs. THE COMMISSIONER AND SECRETARY TO GOVT. HARYANA
|
May 7, 1996 |
|
RAM SINGH Vs. STATE OF HARYANA
|
October 29, 1996 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
May 24, 1996 |
|
RAM SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
|
October 17, 1996 |
|
RAM SINGH Vs. PIRTHI AND OTHERS
|
September 7, 1996 |
|
RAM SUMER Vs. PRESIDING OFFICER INDUSTRIAL-CUM-LABOUR COURT-I
|
May 31, 1996 |
|
RAM WATI @ LATTO Vs. STATE OF HARYANA
|
January 4, 1996 |
|
RAMA NAND Vs. STATE OF HARYANA
|
November 20, 1996 |
|
RAMESH BHARDWAJ Vs. RAM SARAN DASS
|
March 30, 1996 |
|
RAMESH CHAND SAINI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 26, 1996 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
October 28, 1996 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
July 30, 1996 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
February 7, 1996 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
February 15, 1996 |
|
RAMESH KUMAR Vs. PARMOD KUMAR
|
May 22, 1996 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
April 16, 1996 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
May 28, 1996 |
|
RAMESH KUMAR Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
August 8, 1996 |
|
RAMESH KUMARS Vs. DARSHAN SINGH AULAKH
|
August 9, 1996 |
|
RAMESHWAR Vs. STATE OF HARYANA
|
July 9, 1996 |
|
RAMESHWAR KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
May 28, 1996 |
|
RAMESHWAR PARSHAD Vs. STATE OF HARYANA
|
July 26, 1996 |
|
RAMESHWAR SINGH Vs. FINANCIAL COMMISSIONER AND GOVT OF HARYANA CO OPERATIVE DEPARTMENT
|
May 8, 1996 |
|
RAMJI DASS Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
August 23, 1996 |
|
RAN SINGH MINOR Vs. PIRTHI
|
September 7, 1996 |
|
RANBAXY LABORATORIES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 24, 1996 |
|
RANBIR KAUR ALIAS HARJIT KAUR Vs. GURNAM SINGH
|
July 5, 1996 |
|
RANBIR SINGH Vs. SUNITA
|
July 24, 1996 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
October 8, 1996 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
August 5, 1996 |
|
RANBIR SINGH RAM GOPAL Vs. STATE OF HARYANA
|
December 11, 1996 |
|
RANDHIR SINGH ELECTRICIAN AND 90 OTHERS Vs. STATE OF PUNJAB
|
October 3, 1996 |
|
RANI Vs. AMAR NATH
|
September 11, 1996 |
|
RANI @ RANO Vs. SUNEHRA RAM @ SUNEHRA SINGH
|
March 22, 1996 |
|
RANJIT SINGH Vs. BEANT SINGH
|
October 12, 1996 |
|
RANJIT SINGH Vs. BEANT SINGH
|
October 29, 1996 |
|
RANJIT SINGH Vs. BHUP SINGH
|
February 28, 1996 |
|
RANJIT SINGH ALIAS JEETA Vs. THE JOINT SECRETARY TO GOI & ORS.
|
March 25, 1996 |
|
RASEED Vs. STATE OF HARYANA
|
August 16, 1996 |
|
RATNATRAYA HEAT EXCHANGERS LTD Vs. LOKENDAR NATH SHARMA
|
April 30, 1996 |
|
RATTAN CHAND Vs. STATE OF HARYANA
|
February 13, 1996 |
|
RATTAN CHAND Vs. CHANDIGARH ADMINISTRATION
|
November 8, 1996 |
|
RATTAN LAL Vs. DEPUTY COMMISSIONER
|
July 1, 1996 |
|
RATTAN LAL Vs. STATE OF HARYANA
|
October 14, 1996 |
|
RATTAN LAL Vs. PUNJAB MANDI BOARD AND OTHERS
|
January 31, 1996 |
|
RATTAN LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 11, 1996 |
|
RATTAN SINGH Vs. UNION OF INDIA
|
May 28, 1996 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
January 9, 1996 |
|
RATTAN SINGH KISHORE CHAND & CO. Vs. STATE OF HARYANA
|
December 17, 1996 |
|
RAUNAQ INTERNATIONAL LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 8, 1996 |
|
RAVI KANT Vs. STATE OF PUNJAB
|
July 10, 1996 |
|
RAVI KANTA JAIN Vs. ROHTAS KUMAR
|
August 26, 1996 |
|
RAVI KUMAR Vs. STATE OF PUNJAB
|
May 1, 1996 |
|
RAVI NARAIN Vs. HARYANA STATE ELECTRICITY BOARD
|
January 15, 1996 |
|
RAVIN PROM STRAW BOARD IND , ABOHAR Vs. MUNICIPAL COMM , ABOHAR
|
March 20, 1996 |
|
RAVINDER KAUR Vs. RAJ BIRENDER SINGH
|
May 16, 1996 |
|
RAVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
July 23, 1996 |
|
RAVINDER KRISHAN Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
|
February 13, 1996 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
August 19, 1996 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA
|
April 23, 1996 |
|
RAVINDER KUMAR TANEJA Vs. ANJANA RANI
|
March 22, 1996 |
|
RAVINDER SETIA Vs. MUNICIPAL COMMITTEE
|
March 20, 1996 |
|
RAVINDER SINGH Vs. HARYANA PUBLIC SERVICE COMMISSION
|
September 27, 1996 |
|
RAVINDER SINGH Vs. MOHINDER PAL
|
August 7, 1996 |
|
RAVINDER SINGH DHILLON Vs. MUKHTIAR SINGH
|
January 23, 1996 |
|
RAWAT Vs. STATE OF HARYANA
|
November 8, 1996 |
|
REKHA YADAV Vs. STATE OF HARYANA
|
February 29, 1996 |
|
REMPLOYEES STATE INSURANCE CORPORATIONDENTS WELFARE ASSOCIATION (REGD) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 16, 1996 |
|
RENU KHANNA Vs. STATE OF HARYANA
|
March 19, 1996 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
October 4, 1996 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
August 5, 1996 |
|
RESIDENTS WELFARE ASSOCIATION REGD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 16, 1996 |
|
RIKHI RAM SHARMA Vs. STATE OF PUNJAB
|
September 16, 1996 |
|
RINKU ALIAS AMARDEEP Vs. STATE OF HARYANA
|
July 23, 1996 |
|
RIPU DAMAN BHANOT Vs. PRESIDING OFFICER LABOUR COURT
|
August 12, 1996 |
|
RISALA Vs. STATE OF HARYANA
|
February 16, 1996 |
|
RISHI PAL Vs. STATE OF HARYANA
|
July 30, 1996 |
|
RISHI RAJ SHARMA Vs. STATE OF HARYANA
|
March 7, 1996 |
|
ROHTAK CENTRAL COOPERATIVE BANK LIMITED ROHTAK THROUGH ITS MANAGING DIRECTOR Vs. THE PRESIDING OFFICER LABOUR COURT, ROHTAK AND ANOTHER
|
November 4, 1996 |
|
ROHTAK CENTRAL COOPERATIVE BANK LTD Vs. REGISTRAR, CO- OPERATIVE SOCIETIES, HARYANA
|
November 7, 1996 |
|
ROHTAK RAJ TALKIES P LIMITED Vs. STATE OF HARYANA
|
April 10, 1996 |
|
ROHTAS KUMAR Vs. STATE OF PUNJAB
|
July 16, 1996 |
|
ROHTASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 16, 1996 |
|
ROHTASH SINGH Vs. STATE OF HARYANA
|
January 29, 1996 |
|
ROMESH CHAND Vs. IQBAL MASIH
|
July 25, 1996 |
|
ROOCHIRA CERAMICS Vs. STATE OF HARYANA
|
March 11, 1996 |
|
ROOP KUMAR Vs. STATE OF PUNJAB
|
September 3, 1996 |
|
ROSHAN LAL Vs. SUDHIR KUMAR
|
September 12, 1996 |
|
ROSHAN LAL AND OTHERS Vs. THE FOOD CORPORATION OF INDIA, DEPOT KAITHAL TEHSIL AND DISTRICT KAITHAL AND OTHERS
|
March 8, 1996 |
|
ROSHAN LAL JINDAL Vs. NOTIFIED AREA COMMITTEE
|
February 27, 1996 |
|
ROSHAN LAL RANGILA Vs. STATE OF PUNJAB
|
October 14, 1996 |
|
ROSHAN LALAND Vs. STATE OF PUNJAB
|
May 8, 1996 |
|
RUBY Vs. JASBIR SINGH
|
April 29, 1996 |
|
RUKANPURA ALIAS KHUS KHERA CO-OP AGRICULTURAL SERVICE SOCIETY Vs. PRITAM SINGH
|
July 25, 1996 |
|
RULDU RAM Vs. STATE OF PUNJAB
|
April 11, 1996 |
|
RUPA SINGH Vs. STATE OF PUNJAB
|
July 17, 1996 |
|
RUPINDER SHARMA Vs. STATE OF PUNJAB
|
July 5, 1996 |
|
S B SAINI EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
February 29, 1996 |
|
S G K PESTICIDES MANDI NO 1, ABOHAR Vs. STATE OF PUNJAB THROUGH INSECTICIDE INSPECTOR, DISTRICT FEROZEPUR
|
September 19, 1996 |
|
S G N CABLES INDUSTRIES PRIVATE LTD Vs. STATE OF PUNJAB
|
July 8, 1996 |
|
S I SATBIR SINGH Vs. STATE OF HARYANA AND ORS
|
May 2, 1996 |
|
S K JAIN Vs. STATE OF PUNJAB
|
March 1, 1996 |
|
S K MAKIN Vs. BACHAN LAL
|
January 12, 1996 |
|
S L SHARMA Vs. STATE OF PUNJAB
|
December 2, 1996 |
|
S R CHAUDHARI Vs. STATE OF PUNJAB
|
December 3, 1996 |
|
S.B. VIJ Vs. STATE OF HARYANA AND ANOTHER
|
April 10, 1996 |
|
S.D. BHAGAT Vs. STATE OF PUNJAB
|
November 22, 1996 |
|
S.K. KAPUR Vs. STATE OF HARYANA
|
October 17, 1996 |
|
S.K. MITTAL, ENVIRONMENTAL ENGINEER Vs. STATE OF HARYANA
|
August 6, 1996 |
|
S.S. VERMA AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
January 9, 1996 |
|
SACHDEVA AND SONS RICE MILLS P LTD Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER AMRITSAR
|
February 6, 1996 |
|
SADHU RAM Vs. BABU RAM
|
December 9, 1996 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
December 4, 1996 |
|
SAHAB RAM Vs. STATE OF HARYANA
|
May 1, 1996 |
|
SAHBIA ALIAS RAMESHWAR Vs. STATE OF HARYANA
|
February 5, 1996 |
|
SAIN DASS Vs. STATE OF PUNJAB
|
October 9, 1996 |
|
SALIM MASIH Vs. STATE OF PUNJAB
|
May 24, 1996 |
|
SALWANT SINGH Vs. SURINDER SINGH
|
September 19, 1996 |
|
SAMITRI DEVI Vs. KARAM SINGH
|
July 24, 1996 |
|
SAMMA SINGH Vs. KAPUR SINGH
|
May 3, 1996 |
|
SANDEEP SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
January 8, 1996 |
|
SANDEEP SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
August 5, 1996 |
|
SANDHYA JINDAL Vs. STATE OF HARYANA
|
July 12, 1996 |
|
SANEH LATA Vs. STATE OF PUNJAB
|
October 8, 1996 |
|
SANGAT SINGH Vs. STATE OF HARYANA
|
August 27, 1996 |
|
SANJAY Vs. STATE (UNION TERRITORY OF CHANDIGARH)
|
October 7, 1996 |
|
SANJAY Vs. STATE OF HARYANA
|
May 20, 1996 |
|
SANJAY Vs. STATE OF HARYANA
|
January 5, 1996 |
|
SANJEEV JAIN Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA
|
May 2, 1996 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
April 26, 1996 |
|
SANJEEV KUMAR Vs. PUNJAB UNIVERSITY
|
April 9, 1996 |
|
SANJEEV KUMAR Vs. STATE OF PUNJAB
|
November 4, 1996 |
|
SANJIV KUMAR Vs. STATE OF HARYANA
|
January 17, 1996 |
|
SANT LAL Vs. UNION OF INDIA
|
May 27, 1996 |
|
SANT RAM Vs. BALDEV SINGH
|
September 27, 1996 |
|
SANTOKH DASS Vs. STATE OF PUNJAB
|
November 27, 1996 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
February 22, 1996 |
|
SANTOSH Vs. BALWINDER KUMAR
|
February 22, 1996 |
|
SANTOSH KUMAR Vs. STATE OF PUNJAB
|
July 18, 1996 |
|
SANTOSH KUMARI Vs. STATE OF HARYANA
|
August 7, 1996 |
|
SANTOSH LAW BOOK BINDING WORKS GURU NANAK PRINTING PRESS Vs. CHANDIGARH ADMINISTRATION
|
December 17, 1996 |
|
SANTOSH SHARMA Vs. STATE OF PUNJAB
|
January 25, 1996 |
|
SANWAR MAL Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
October 3, 1996 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
August 7, 1996 |
|
SARABJIT SINGH Vs. UNION OF INDIA
|
June 3, 1996 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
March 12, 1996 |
|
SARABJIT SINGH Vs. CHARANJIT KAUR
|
May 30, 1996 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
January 31, 1996 |
|
SARAN DASS CHELA BASANT MUNI Vs. RAM SINGH
|
August 20, 1996 |
|
SARDAR ASSOCIATES (P) LTD Vs. C.B.I. THROUGH THE JOINT DIRECTOR (N) NEW DELHI
|
May 24, 1996 |
|
SARDAR METAL STORE Vs. STATE OF HARYANA
|
January 9, 1996 |
|
SARDARA SINGH Vs. DILBAGH SINGH
|
May 24, 1996 |
|
SARLA KUMARI Vs. SANTOSH KUMARI
|
July 2, 1996 |
|
SARMUKH SINGH Vs. STATE OF PUNJAB
|
March 7, 1996 |
|
SAROJ MONA Vs. MEENAKSHI
|
February 2, 1996 |
|
SAROJ PRABHA SHARMA Vs. GENERAL PUBLIC
|
October 14, 1996 |
|
SAROJ RANI Vs. STATE OF HARYANA
|
January 3, 1996 |
|
SAROJ RANI Vs. STATE OF HARYANA
|
March 8, 1996 |
|
SAROJ WIDOW OF DARHSN LAL Vs. STATE OF HARYANA
|
July 9, 1996 |
|
SAROOP TANNERIES LTD Vs. STATE OF HARYANA
|
December 4, 1996 |
|
SARUP SINGH Vs. NIRMAL SINGH
|
December 17, 1996 |
|
SARUP SINGH Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
February 28, 1996 |
|
SARVSHRI R P MAYOR ETC Vs. MUNICIPAL CORPORATION OF JULLUNDUR
|
October 10, 1996 |
|
SARWAN SINGH Vs. SUB DIVISIONAL MAGISTRATE SAMANA
|
January 11, 1996 |
|
SASHI BALA Vs. SIRI NIWAS
|
July 15, 1996 |
|
SAT PAL Vs. CONTROLLER OF ESTATE DUTY
|
September 19, 1996 |
|
SAT PAL Vs. STATE OF PUNJAB
|
September 26, 1996 |
|
SAT PAL Vs. STATE OF HARYANA
|
April 18, 1996 |
|
SAT PAL Vs. REGISTRAR, CO
|
September 25, 1996 |
|
SAT PAL SHARMA Vs. STATE OF HARYANA AND ORS.
|
July 23, 1996 |
|
SAT PAL SINGH Vs. STATE OF PUNJAB
|
May 3, 1996 |
|
SAT PAL SINGH ETC Vs. DHANPAT RAM ETC
|
July 9, 1996 |
|
SATBIR Vs. STATE OF HARYANA
|
February 13, 1996 |
|
SATBIR Vs. STATE OF HARYANA
|
September 20, 1996 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
July 5, 1996 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
December 9, 1996 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
July 4, 1996 |
|
SATBIR SINGH ALIAS SATTO Vs. STATE OF HARYANA
|
August 1, 1996 |
|
SATDEV SINGH Vs. SATWANT REDDY AND ORS.
|
September 12, 1996 |
|
SATIKAR SINGH Vs. STATE ELECTION COMMISSION
|
February 12, 1996 |
|
SATINDER MINHAS Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
SATISH CHAND Vs. LEKH RAM
|
October 1, 1996 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
March 14, 1996 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
April 8, 1996 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
May 6, 1996 |
|
SATISH KUMAR Vs. FOOD CORPORATION OF INDIA
|
January 25, 1996 |
|
SATISH KUMAR KHURANA Vs. STATE OF HARYANA
|
January 11, 1996 |
|
SATISH KUMAR MAHENDRU Vs. STATE OF PUNJAB
|
February 13, 1996 |
|
SATISH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 27, 1996 |
|
SATNAM KAUR Vs. BALWINDERJEET KAUR
|
November 27, 1996 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
April 8, 1996 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 25, 1996 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 2, 1996 |
|
SATPAL Vs. STATE OF HARYANA
|
July 8, 1996 |
|
SATPAL SINGH Vs. SUNIL KUMAR AMIT KUMAR
|
July 9, 1996 |
|
SATWANT KAUR Vs. THE SECRETARY, SUBORDINATE SERVICES SELECTION BOARD, PUNJAB
|
October 3, 1996 |
|
SATWINDER SINGH Vs. STATE OF PUNJAB
|
July 8, 1996 |
|
SATYA DEVI Vs. FINANCIAL COMMISSIONER
|
August 16, 1996 |
|
SATYA PAL Vs. STATE OF HARYANA
|
September 27, 1996 |
|
SATYA PAL SIWACH Vs. STATE OF HARYANA
|
July 10, 1996 |
|
SATYA PRAKASH CHANDELAND Vs. STATE OF HARYANA
|
July 25, 1996 |
|
SATYAWAN SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
April 16, 1996 |
|
SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
January 4, 1996 |
|
SAVINDER KAUR Vs. PINDI PAINT STORES AGENCY
|
September 10, 1996 |
|
SAVITRI AND BHAGWANTI Vs. STATE OF HARYANA
|
December 17, 1996 |
|
SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 13, 1996 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
February 2, 1996 |
|
SEVEN SEAS EDUCATIONAL SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA
|
March 1, 1996 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
March 23, 1996 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
May 24, 1996 |
|
SEWA SINGH MANN Vs. VICE CHANCELLOR
|
July 1, 1996 |
|
SEWAK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. BHATINDA IMPROVEMENT TRUST
|
March 21, 1996 |
|
SH HARBANS SINGH Vs. HARDAYAL SINGH
|
April 19, 1996 |
|
SH R K JAIN RAJ KUMAR JAIN HUF Vs. COMMISSIONER OF INCOME-TAX
|
March 15, 1996 |
|
SH RAM PARSHAD Vs. VED PARKASH
|
February 27, 1996 |
|
SHABEG SINGH Vs. DAYAL SINGH
|
August 29, 1996 |
|
SHAGAN LAL Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
SHAHABAD CO-OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 19, 1996 |
|
SHAILENDER SINGH Vs. UNION OF INDIA
|
January 31, 1996 |
|
SHAILENDRA KUMAR Vs. RAJ BALA KAUSHIK
|
October 14, 1996 |
|
SHAKUNTLA DEVI Vs. KURUKSHETRA UNIVERSITY
|
August 5, 1996 |
|
SHAKUNTLA DEVI Vs. AMAR CHAND
|
August 9, 1996 |
|
SHAM LAL Vs. STATE OF HARYANA
|
May 22, 1996 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
August 6, 1996 |
|
SHAM LAL Vs. STATE ELECTION COMMISSION CHANDIGARH
|
August 12, 1996 |
|
SHAM LAL BANSAL Vs. STATE OF PUNJAB
|
December 30, 1996 |
|
SHAM LAL MONGA Vs. STATE OF PUNJAB
|
April 19, 1996 |
|
SHAM LAL NAGPAL Vs. STATE OF HARYANA
|
October 3, 1996 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
January 4, 1996 |
|
SHAM SUNDER TEACHER Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 9, 1996 |
|
SHAMIR SINGH Vs. CHANDIGARH HOUSING BOARD, CHANDIGARH
|
March 23, 1996 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
February 29, 1996 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
April 10, 1996 |
|
SHAMSHER SINGH Vs. FOOD CORPORATION OF INDIA
|
January 9, 1996 |
|
SHAMSHER SINGH Vs. PUNJAB STATE
|
January 25, 1996 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
January 2, 1996 |
|
SHANGARA SINGH Vs. SAMPURAN SINGH
|
August 29, 1996 |
|
SHANKAR Vs. STATE OF HARYANA
|
January 11, 1996 |
|
SHANTI Vs. TARAWATI
|
May 9, 1996 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
May 7, 1996 |
|
SHANTI DEVI Vs. PUNJAB WAKF BOARD
|
October 31, 1996 |
|
SHANTI DEVI Vs. BRIJ MOHAN
|
October 10, 1996 |
|
SHARDA PATHANIA Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 1996 |
|
SHARIFFAN Vs. KURARIA
|
July 25, 1996 |
|
SHASHI KANTA Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT
|
May 31, 1996 |
|
SHASTRI NAGAR KANCHGHAR SUDHAR SABHA Vs. STATE OF HARYANA
|
May 16, 1996 |
|
SHAUKAT ALI Vs. STATE OF HARYANA
|
January 18, 1996 |
|
SHAVINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
|
September 10, 1996 |
|
SHAYAM AND COMPANY Vs. INDIAN OVERSEAS BANK
|
February 26, 1996 |
|
SHEFALI GOYAL Vs. MAHARSHI DAYANAND UNIVERSITY
|
May 31, 1996 |
|
SHEO NARAIN Vs. STATE OF HARYANA
|
September 7, 1996 |
|
SHEO RAJ SINGH Vs. STATE OF HARYANA
|
May 6, 1996 |
|
SHER SINGH Vs. STATE OF HARYANA
|
August 7, 1996 |
|
SHER SINGH Vs. RAJWINDER KAUR
|
November 8, 1996 |
|
SHER SINGH Vs. STATE OF HARYANA
|
January 10, 1996 |
|
SHER SINGH Vs. LAKHVINDER SINGH
|
February 1, 1996 |
|
SHER SINGH Vs. THE CANTONMENT BOARD, AMBALA AND OTHERS
|
January 17, 1996 |
|
SHER SINGH Vs. DARSHAN KAPILA LEASING AND FINANCE (P) LTD
|
January 30, 1996 |
|
SHER SINGH Vs. KEWAL KRISHAN
|
September 11, 1996 |
|
SHINDER KAUR Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
February 20, 1996 |
|
SHISHPAL ALIAS BALA Vs. STATE OF HARYANA
|
September 25, 1996 |
|
SHIV KUMAR Vs. KRISHAN KUMAR
|
April 22, 1996 |
|
SHIV KUMAR Vs. NIKKU RAM
|
August 28, 1996 |
|
SHIV KUMAR VERMA Vs. CHAMAN LAL
|
February 9, 1996 |
|
SHIV LAL Vs. STATE OF HARYANA
|
September 20, 1996 |
|
SHIV NARAIN Vs. STATE OF HARYANA
|
October 7, 1996 |
|
SHIV NATH Vs. PUNJAB WAKF BOARD, AMBALA
|
February 12, 1996 |
|
SHIV PAL Vs. GURDEV SINGH
|
August 29, 1996 |
|
SHIV SHAKTI RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
December 9, 1996 |
|
SHIVANI KAUSHAL Vs. PUNJABI UNIVERSITY, PATIALA ETC.
|
August 9, 1996 |
|
SHOBHA RANI Vs. PARSHOTAM DASS
|
October 8, 1996 |
|
SHORI LAL Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
|
SHRI AJIT SINGH Vs. THE DIRECTOR GENERAL OF POLICE, HARYANA AND OTHERS
|
February 5, 1996 |
|
SHRI MAHA SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 10, 1996 |
|
SHRI VIVEK CHAND SHARMA Vs. STATE OF HARYANA
|
July 11, 1996 |
|
SHRIMATI USHA ADLAKHA Vs. STATE OF HARYANA
|
March 7, 1996 |
|
SHUKUNTLA DEVI Vs. JOGINDER SINGH DUTTA
|
August 1, 1996 |
|
SHYAM LAL Vs. SARABJIT
|
May 31, 1996 |
|
SHYAM SINGH Vs. REGISTRAR CO OP SOC HARYANA
|
May 20, 1996 |
|
SIMER KAU Vs. SUCHA SINGH
|
November 4, 1996 |
|
SIMLA DEVI Vs. PRESIDING OFFICER
|
August 28, 1996 |
|
SIMRANJEET SINGH Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
SINGH KHETI STORE Vs. STATE OF PUNJAB
|
July 16, 1996 |
|
SINGH RAM Vs. GIAN
|
September 25, 1996 |
|
SINGH RAM Vs. STATE OF HARYANA
|
May 24, 1996 |
|
SINGHAL AND CO Vs. HEM RAJ
|
January 15, 1996 |
|
SINGLA ELECTRIC STORE Vs. STATE OF PUNJAB
|
April 8, 1996 |
|
SITA RAM Vs. STATE, U T , CHAHDIGARH
|
February 16, 1996 |
|
SITA SINGH Vs. STATE OF PUNJAB
|
March 7, 1996 |
|
SKATTAR SINGH Vs. STATE OF HARYANA
|
January 25, 1996 |
|
SKYLAB ELECTRONICS P LTD Vs. HIGHER LEVEL SCREENING COMMITTEE
|
October 4, 1996 |
|
SMALI BAGGA Vs. STATE OF PUNJAB
|
March 22, 1996 |
|
SMT. JITO Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
|
April 14, 1996 |
|
SMT. REENA Vs. ARUN KUMAR CHAWLA
|
March 14, 1996 |
|
SMT. SANTOSH KUMARI Vs. KEWAL KRISHAN MALHOTRA AND OTHERS
|
October 17, 1996 |
|
SMT. VEENA SIKKA Vs. STATE OF HARYANA
|
July 30, 1996 |
|
SOBBER AGENCIES Vs. STATE OF PUNJAB
|
August 8, 1996 |
|
SOCIAL WELFARE ASSOCIATE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 14, 1996 |
|
SODHI RAM Vs. STATE OF PUNJAB
|
August 28, 1996 |
|
SOHAL LAL BHATT, LECTURER IN HINDI Vs. STATE OF HARYANA AND OTHERS
|
September 20, 1996 |
|
SOHAN LAI EX Vs. STATE OF HARYANA AND OTHERS
|
November 28, 1996 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
November 5, 1996 |
|
SOHAN SINGH Vs. FAUJA SINGH
|
November 4, 1996 |
|
SOHAN SINGH Vs. FAUJA SINGH
|
January 4, 1996 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 22, 1996 |
|
SOHAN SINGH Vs. KUSHLA DEVI
|
April 12, 1996 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
May 27, 1996 |
|
SOHAN SINGH CHOPRA Vs. HONBLE CHIEF JUSTICE OF PUNJAB AND HARYANA HIGH COURT
|
January 22, 1996 |
|
SOM DUTT Vs. STATE OF PUNJAB
|
March 26, 1996 |
|
SOM NATH Vs. STATE OF HARYANA
|
April 12, 1996 |
|
SOM NATH Vs. STATE OF HARYANA
|
January 2, 1996 |
|
SOM NATH JAIN Vs. OSWAL AGRO MILLS LIMITED
|
March 7, 1996 |
|
SOM NATH KAPPOR Vs. STATE OF HARYANA ETC.
|
October 7, 1996 |
|
SOM NATH KAPUR Vs. STATE OF HARYANA
|
February 26, 1996 |
|
SOM NATH VASHISHT Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
February 13, 1996 |
|
SOM PARKASH Vs. STATE OF HARYANA
|
November 26, 1996 |
|
SOM PARKASH Vs. SANTOSH RANI
|
July 24, 1996 |
|
SONEPAT CENTRAL COOP BANK LTD Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
July 18, 1996 |
|
SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD Vs. INCOME-TAX APPELLATE TRIBUNAL DELHI BENCH
|
October 9, 1996 |
|
SONU Vs. BALBIR SINGH
|
August 21, 1996 |
|
STARLINKS OVERSEAS PVT LTD Vs. STATE OF PUNJAB
|
August 1, 1996 |
|
STATE BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL (CENTRAL)
|
February 13, 1996 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1996 |
|
STATE OF HARYANA Vs. PREM SINGH MANN
|
November 19, 1996 |
|
STATE OF HARYANA Vs. KARAN SINGH
|
December 29, 1996 |
|
STATE OF HARYANA Vs. D L F UNIVERSAL LTD
|
May 22, 1996 |
|
STATE OF HARYANA Vs. SWASTIKA METAL WORKS
|
April 18, 1996 |
|
STATE OF HARYANA Vs. NAWABUDDIN KHAN
|
April 18, 1996 |
|
STATE OF HARYANA Vs. SHIVNATH RAI
|
March 27, 1996 |
|
STATE OF HARYANA Vs. AMBIKA OIL AND SOAP INDUSTRIES
|
January 8, 1996 |
|
STATE OF HARYANA Vs. RAJINDRA ELECTRIC STORE
|
January 8, 1996 |
|
STATE OF HARYANA Vs. SARDAR METAL STORE
|
January 9, 1996 |
|
STATE OF HARYANA Vs. PARAMJIT KAUR
|
February 9, 1996 |
|
STATE OF HARYANA Vs. NATIONAL SCIENTIFIC INDUSTRIES
|
February 7, 1996 |
|
STATE OF HARYANA Vs. NARESH ALIAS PAPPI
|
February 2, 1996 |
|
STATE OF HARYANA Vs. RAMESH KUMAR
|
January 30, 1996 |
|
STATE OF HARYANA Vs. BHAN SINGH
|
July 30, 1996 |
|
STATE OF HARYANA Vs. MOHINDER PARTAP
|
September 9, 1996 |
|
STATE OF HARYANA Vs. SURESH
|
April 9, 1996 |
|
STATE OF HARYANA Vs. KUMARI SANGITA
|
January 12, 1996 |
|
STATE OF HARYANA Vs. SHYAM LAL
|
October 14, 1996 |
|
STATE OF HARYANA Vs. MATRU @ VED PRAKASH
|
January 11, 1996 |
|
STATE OF HARYANA Vs. OM PARKASH
|
October 7, 1996 |
|
STATE OF HARYANA Vs. BRIJ MOHAN MAHARISHI
|
July 19, 1996 |
|
STATE OF HARYANA Vs. PREM PARKASH GUPTA, ADA, KURUKSHETRA
|
July 5, 1996 |
|
STATE OF HARYANA Vs. DEVTA RAM
|
February 24, 1996 |
|
STATE OF JAMMU AND KASHMIR Vs. HINDUSTAN FORESTS COMPANY PRIVATE LTD
|
March 20, 1996 |
|
STATE OF PUNJAB Vs. JASWANT SINGH
|
March 12, 1996 |
|
STATE OF PUNJAB Vs. BHARPUR SINGH
|
February 7, 1996 |
|
STATE OF PUNJAB Vs. TARLOK SINGH
|
February 7, 1996 |
|
STATE OF PUNJAB Vs. DARSHAN SINGH
|
February 6, 1996 |
|
STATE OF PUNJAB Vs. BANT SINGH
|
February 6, 1996 |
|
STATE OF PUNJAB Vs. BANARSI DASS
|
April 24, 1996 |
|
STATE OF PUNJAB Vs. OM PRAKASH
|
May 14, 1996 |
|
STATE OF PUNJAB Vs. SITA DEVI
|
May 15, 1996 |
|
STATE OF PUNJAB Vs. SATNAM SINGH
|
May 14, 1996 |
|
STATE OF PUNJAB Vs. RAJ KUMAR
|
May 9, 1996 |
|
STATE OF PUNJAB Vs. PARMINDER SINGH
|
May 3, 1996 |
|
STATE OF PUNJAB Vs. HADAYAT MASIH
|
July 9, 1996 |
|
STATE OF PUNJAB Vs. DIALI RAM
|
July 11, 1996 |
|
STATE OF PUNJAB Vs. BALBIR KAUR
|
November 19, 1996 |
|
STATE OF PUNJAB Vs. SH KALI DASS
|
November 27, 1996 |
|
STATE OF PUNJAB Vs. JASWINDER SINGH
|
August 16, 1996 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
October 14, 1996 |
|
STATE OF PUNJAB Vs. BALDEV SINGH ALIAS BAGGA
|
October 3, 1996 |
|
STATE OF PUNJAB Vs. PARMAR CONSTRUCTION CO ENGINEERS AND CONTRACTORS
|
September 24, 1996 |
|
STATE OF PUNJAB Vs. BRIJ MOHAN
|
May 28, 1996 |
|
STATE OF PUNJAB Vs. PARVEEN KUMAR
|
February 5, 1996 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
May 20, 1996 |
|
STATE OF PUNJAB Vs. JASBIR SINGH ALIAS KIRNI
|
March 13, 1996 |
|
STATE OF PUNJAB Vs. SOHAN SINGH
|
May 10, 1996 |
|
STATE OF PUNJAB Vs. ANGREJ SINGH
|
April 23, 1996 |
|
STATE OF PUNJAB Vs. PARVEEN KUMAR
|
January 5, 1996 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
February 15, 1996 |
|
STATE OF PUNJAB Vs. AMRIT LAL
|
February 12, 1996 |
|
STATE OF PUNJAB Vs. KULWANT SINGH
|
April 18, 1996 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
September 12, 1996 |
|
STATE OF PUNJAB Vs. SURJAN SINGH
|
August 5, 1996 |
|
STATE OF PUNJAB Vs. BANT LAL AGGARWAL
|
January 24, 1996 |
|
STATE OF PUNJAB Vs. JOGA SINGH
|
February 20, 1996 |
|
STATE OF PUNJAB Vs. O P DUGGAL
|
February 22, 1996 |
|
STATE OF PUNJAB Vs. JATINDER SINGH
|
April 19, 1996 |
|
STATE OF PUNJAB Vs. BAWA RAM
|
September 25, 1996 |
|
STATE OF PUNJAB Vs. SANTOKH SINGH
|
September 24, 1996 |
|
STATE OF PUNJAB Vs. PARKASHO
|
October 3, 1996 |
|
STATE OF PUNJAB Vs. TARA SINGH
|
November 21, 1996 |
|
STATE OF PUNJAB Vs. AMAN KUMAR
|
August 14, 1996 |
|
STATE OF PUNJAB Vs. RAM SINGH
|
September 11, 1996 |
|
STATE OF PUNJAB Vs. HARISH CHANDER
|
August 12, 1996 |
|
STATE OF PUNJAB Vs. KASHMIRI LAL AND ANOTHER
|
March 1, 1996 |
|
STATE OF PUNJAB Vs. KAMAL DEV
|
February 9, 1996 |
|
STATE OF PUNJAB Vs. NAIB SINGH
|
May 29, 1996 |
|
STATE OF PUNJAB Vs. AJIT PAL SINGH
|
May 13, 1996 |
|
STATE OF PUNJAB Vs. PRITAM SINGH, INSPECTOR, FOOD & SUPPLIES, BATHINDA
|
August 6, 1996 |
|
STATE OF PUNJAB Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
April 11, 1996 |
|
STATE OF PUNJAB Vs. PIARA LAL
|
July 25, 1996 |
|
STATE OF PUNJAB Vs. GURBACHAN SINGH
|
September 20, 1996 |
|
STATE OF PUNJAB Vs. BABU RAM
|
December 11, 1996 |
|
STATE OF UNION TERRITORY CHANDIGARH ADMINISTRATION CHANDIGARH Vs. RAJESH SINGH
|
March 27, 1996 |
|
STATE THROUGH C.B.I. Vs. NIRMAL SINGH
|
May 28, 1996 |
|
STATE U.T. CHANDIGARH ADMINISTRATION Vs. RAM PREET AND ANR.
|
November 20, 1996 |
|
STEEL AUTHORITY OF INDIA LTD Vs. VISHWAKARMA AGRO AND ALLIED INDUSTRIES
|
March 21, 1996 |
|
SUB INSPECTOR DEV SINGH Vs. STATE OF HARYANA
|
April 24, 1996 |
|
SUBA SINGH Vs. GOPAL SINGH
|
September 12, 1996 |
|
SUBASH Vs. GANGS DEVI
|
May 17, 1996 |
|
SUBASH CHUGH Vs. STATE OF HARYANA
|
September 13, 1996 |
|
SUBASH RANI Vs. STATE OF PUNJAB
|
September 7, 1996 |
|
SUBHASH Vs. ISHWAR SINGH
|
August 1, 1996 |
|
SUBHASH Vs. STATE OF HARYANA
|
March 12, 1996 |
|
SUBHASH Vs. STATE OF HARYANA
|
January 10, 1996 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
November 18, 1996 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
January 11, 1996 |
|
SUBHASH CHANDER Vs. PIRTHPAL SINGH
|
April 16, 1996 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
August 1, 1996 |
|
SUBHASH CHANDER GUPTA Vs. UNION OF INDIA
|
November 26, 1996 |
|
SUDARSHAN SHASTRI Vs. MANAGING DIRECTOR, PUNJAB STATE SEED CORPORATION LTD
|
September 16, 1996 |
|
SUDESH KUMARI Vs. SUKHDEV RAJ
|
December 2, 1996 |
|
SUDESH TRADERS Vs. STATE OF PUNJAB, THROUGH INSECTICIDES INSPECTOR, ABOHAR, DISTRICT FEROZEPUR
|
October 1, 1996 |
|
SUDHIR KUMAR KALIA Vs. STATE OF PUNJAB
|
April 11, 1996 |
|
SUGAN CHAND SAINI Vs. SENIOR SUB JUDGE
|
April 15, 1996 |
|
SUGAR MILLS LTD Vs. PRESIDING OFFICER
|
March 7, 1996 |
|
SUJAN SINGH Vs. RAM CHANDER
|
July 17, 1996 |
|
SUKH LAL, D S P , G R P, HISAR Vs. STATE OF HARYANA
|
April 11, 1996 |
|
SUKHA SINGH Vs. STATE OF HARYANA
|
August 28, 1996 |
|
SUKHBIR KAUR Vs. STATE OF PUNJAB
|
September 24, 1996 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
May 17, 1996 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
January 18, 1996 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
July 2, 1996 |
|
SUKHDEV SINGH Vs. PARAMJIT SINGH
|
July 23, 1996 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
SUKHDEV SINGH Vs. SUB DIVISIONAL MAGISTRATE SIRSA
|
August 6, 1996 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 12, 1996 |
|
SUKHDEV SINGH SANDHU Vs. STATE OF PUNJAB
|
November 20, 1996 |
|
SUKHDEV SINGH SANDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 1996 |
|
SUKHDIP SINGH MINOR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 18, 1996 |
|
SUKHJEET KAUR Vs. STATE OF PUNJAB
|
July 25, 1996 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
February 29, 1996 |
|
SUKHJIT STARCH AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 8, 1996 |
|
SUKHMANDAR SINGH Vs. HARDEEP SINGH
|
May 22, 1996 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
December 2, 1996 |
|
SUKHMENDER SINGH Vs. DIALPURA MIRZA
|
February 15, 1996 |
|
SUKHPAL SINGH Vs. SHINGAR KAUR
|
April 19, 1996 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
August 29, 1996 |
|
SUKHPAL SINGH ALIAS KUKU Vs. STATE OF HARYANA
|
March 20, 1996 |
|
SUKHVARSHA Vs. STATE OF PUNJAB
|
November 18, 1996 |
|
SUKHVINDER SINGH Vs. STATE OF HARYANA
|
April 9, 1996 |
|
SUKHWANT KAUR Vs. J S VIRK
|
September 11, 1996 |
|
SUKHWINDER KAUR Vs. AMIR SINGH
|
October 31, 1996 |
|
SUKHWINDER KAUR Vs. GURDEV SINGH
|
January 5, 1996 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 1996 |
|
SUKHWINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 12, 1996 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
March 11, 1996 |
|
SUKHWINDER SINGH AND ANR. Vs. CHHOTTA SINGH AND ORS.
|
July 19, 1996 |
|
SUKHWINDER SINGH SANDHU Vs. STATE OF HARYANA
|
February 8, 1996 |
|
SULAKHAN SINGH Vs. ATMA SINGH
|
September 7, 1996 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
May 14, 1996 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
February 23, 1996 |
|
SULOCHNA DEVI Vs. SUNITA RANI
|
May 1, 1996 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
January 30, 1996 |
|
SUMER SIS RAM Vs. STATE OF HARYANA
|
May 8, 1996 |
|
SUMITRA DEVI Vs. DANESH KUMAR
|
December 17, 1996 |
|
SUMITTER SINGH GILL Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
SUNDER AND ANR. Vs. STATE OF HARYANA
|
November 6, 1996 |
|
SUNDER SINGH Vs. STATE OF HARYANA
|
August 20, 1996 |
|
SUNEHRA Vs. BARHAM PARKASH
|
March 25, 1996 |
|
SUNIL KUMAR Vs. ANU KUMARI
|
April 29, 1996 |
|
SUNIL KUMAR YADAV Vs. STATE OF PUNJAB
|
February 26, 1996 |
|
SUNIL SUMAN KAUSHIK Vs. STATE OF HARYANA
|
August 30, 1996 |
|
SUNIL TALWAR Vs. INDERJIT SINGH
|
April 22, 1996 |
|
SUNITA DEVI Vs. STATE OF HARYANA
|
April 25, 1996 |
|
SUNITA RANI Vs. SATYA BHUSHAN
|
May 1, 1996 |
|
SUNITA RANI Vs. RANJIT KAUR
|
May 10, 1996 |
|
SUPERINTENDING ENGINEER PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. SURINDER SINGH
|
September 16, 1996 |
|
SURAIN SINGH Vs. STATE OF PUNJAB
|
September 26, 1996 |
|
SURAJ BHAN Vs. STATE OF HARYANA AND ANOTHER
|
January 30, 1996 |
|
SURAJ BHAN Vs. SATPAL SINGH
|
May 16, 1996 |
|
SURAJMAL Vs. STATE OF HARYANA
|
August 27, 1996 |
|
SURAT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
July 25, 1996 |
|
SURAT SINGH ENGINEER Vs. STATE OF PUNJAB
|
July 1, 1996 |
|
SURESH AGGARWAL Vs. CH CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY AND ITS BOARD OF MANAGEMENT
|
January 17, 1996 |
|
SURESH BALA Vs. RAJBIR SINGH
|
May 9, 1996 |
|
SURESH CHANDER Vs. STATE OF HARYANA
|
February 7, 1996 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
January 15, 1996 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
April 11, 1996 |
|
SURESH KUMAR Vs. DARYAI
|
May 31, 1996 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 18, 1996 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
October 17, 1996 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
February 23, 1996 |
|
SURESH KUMAR Vs. THE SUBORDINATE SERVICES SELECTION BOARD, HARYANA
|
February 20, 1996 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
August 2, 1996 |
|
SURESH KUMAR CHAUDHARY Vs. COLLEGE OF ENGINEERING AND TECHNOLOGY, BATHINDA AND OTHERS
|
April 16, 1996 |
|
SURINDER KAUR Vs. VIDYA RATTAN
|
January 5, 1996 |
|
SURINDER KAUR Vs. PREETPAL KAUR
|
November 29, 1996 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
April 9, 1996 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
July 30, 1996 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
November 7, 1996 |
|
SURINDER KUMAR & CO. WINE CONTRACTORS Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
SURINDER KUMAR DHINGRA Vs. STATE OF HARYANA
|
January 4, 1996 |
|
SURINDER KUMAR KHATTAR Vs. STATE OF HARYANA
|
January 30, 1996 |
|
SURINDER KUMAR MALIK, JR. ENGINEER, P.W.D.(B&R), KARNAL Vs. STATE OF HARYANA
|
February 28, 1996 |
|
SURINDER KUMAR SEHGAL Vs. STATE OF HARYANA
|
February 24, 1996 |
|
SURINDER KUMARI Vs. STATE OF PUNJAB
|
August 20, 1996 |
|
SURINDER PAL SAINI Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
SURINDER PAUL Vs. STATE OF PUNJAB
|
March 6, 1996 |
|
SURINDER PAUL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 8, 1996 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 1996 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
April 15, 1996 |
|
SURINDER SINGH Vs. JOHN IMPEX PVT LTD
|
August 29, 1996 |
|
SURINDER SINGH Vs. DOABA WORSTED SPINNERS LIMITED
|
September 9, 1996 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
July 22, 1996 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
November 28, 1996 |
|
SURINDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 8, 1996 |
|
SURINDER SURI Vs. STATE OF HARYANA
|
May 9, 1996 |
|
SURJAN Vs. STATE OF HARYANA
|
January 10, 1996 |
|
SURJAN SINGH Vs. KRISHAN LAL GARG
|
May 3, 1996 |
|
SURJEET SINGH Vs. UNION OF INDIA
|
March 22, 1996 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
September 13, 1996 |
|
SURJIT KAUR Vs. SOHAN SINGH
|
May 28, 1996 |
|
SURJIT KUMAR Vs. STATE OF HARYANA
|
July 19, 1996 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 29, 1996 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 3, 1996 |
|
SURJIT SINGH Vs. CHARANJIT SINGH
|
September 13, 1996 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
February 24, 1996 |
|
SURYA JYOTI SAFETY PRODUCTS P LTD Vs. STATE OF PUNJAB
|
April 19, 1996 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
February 5, 1996 |
|
SUSHIL KUMAR JAIN Vs. STATE OF HARYANA
|
February 9, 1996 |
|
SUSHIL KUMAR MITTAL Vs. STATE OF PUNJAB
|
July 5, 1996 |
|
SUSPAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
March 25, 1996 |
|
SWAMI Vs. STATE OF PUNJAB
|
August 2, 1996 |
|
SWAMI ICE FACTORY Vs. CHARANJIT SINGH
|
July 17, 1996 |
|
SWANI MOTORS LTD Vs. STATE OF PUNJAB
|
August 21, 1996 |
|
SWARAN KAUR Vs. STATE OF PUNJAB
|
October 10, 1996 |
|
SWARAN SINGH Vs. SUKHDEV SINGH
|
October 31, 1996 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
January 3, 1996 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
December 19, 1996 |
|
SWARAN SINGH (NAIB SUBEDAR) Vs. UNION OF INDIA
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September 16, 1996 |
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SWARAN SINGH SANDAL Vs. THE STATE OF PUNJAB AND ANOTHER
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November 1, 1996 |
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SWARAN SINGHS Vs. STATE OF PUNJAB
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February 15, 1996 |
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SWARANI DEVI Vs. BHAGAT RAM
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May 3, 1996 |
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SWARN SINGH Vs. STATE OF PUNJAB
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February 1, 1996 |
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SWARNA Vs. STATE OF PUNJAB
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August 21, 1996 |
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TAJ MOHAMMAD Vs. ALYAS MINOR
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November 22, 1996 |
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TALWINDER SINGH Vs. HARBHAJAN SINGH
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October 17, 1996 |
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TAMANA Vs. COORDINATOR
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August 22, 1996 |
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TARA CHAND Vs. STATE OF PUNJAB
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May 8, 1996 |
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TARA SINGH Vs. STATE OF PUNJAB
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January 22, 1996 |
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TARA SINGH Vs. STATE OF PUNJAB
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July 3, 1996 |
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TARLOCHAN SINGH Vs. STATE OF PUNJAB
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July 5, 1996 |
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TARLOCHAN SINGH Vs. STATE OF PUNJAB
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January 16, 1996 |
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TARLOK SINGH Vs. KASHMIR SINGH
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September 12, 1996 |
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TARSEM Vs. STATE OF PUNJAB
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July 12, 1996 |
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TARSEM ALIAS SEMA Vs. STATE OF PUNJAB
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May 1, 1996 |
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TARSEM LAL Vs. STATE OF PUNJAB
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February 9, 1996 |
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TARSEM LAL Vs. STATE OF PUNJAB
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April 16, 1996 |
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TARSEM SINGH Vs. STATE OF PUNJAB
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May 10, 1996 |
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TARSEM SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
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March 23, 1996 |
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TARSEM SINGH Vs. PUNJAB STATE
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March 27, 1996 |
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TARSEM SINGH Vs. UNION OF INDIA
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September 16, 1996 |
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TARSHAM CHAND Vs. STATE OF HARYANA
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August 28, 1996 |
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TEJ PAL SACHDEVA Vs. STATE OF PUNJAB
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September 30, 1996 |
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TEJA SINGH Vs. UNION OF INDIA
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November 29, 1996 |
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TEJBIN SINGH Vs. STATE OF HARYANA
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October 9, 1996 |
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THAKUR CHEMICALS Vs. STATE OF HARYANA
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March 27, 1996 |
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THAKUR SINGH Vs. STATE OF PUNJAB
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February 15, 1996 |
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THAMAN SINGH Vs. STATE OF PUNJAB
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April 25, 1996 |
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THAPAR BUILDERS PVT LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 17, 1996 |
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THE STATE OF PUNJAB Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
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April 26, 1996 |
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THE STATE OF PUNJAB AND ANR. Vs. HARDIAL SINGH AND ORS.
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March 11, 1996 |
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THE STATE OF PUNJAB THROUGH COLLECTOR DISTRICT SANGRUR AND OTHERS Vs. BALDEV SINGH
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September 18, 1996 |
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THOMSON PRESS INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
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September 3, 1996 |
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TILAK RAJ Vs. STATE OF PUNJAB
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November 5, 1996 |
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TILAK RAJ Vs. STATE OF PUNJAB
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November 21, 1996 |
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TIRATH RAM Vs. STATE OF PUNJAB
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December 2, 1996 |
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TIRATH RAM Vs. MOHAN LAL
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September 20, 1996 |
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TIRATH RAM AHUJA LTD Vs. STATE OF HARYANA
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August 6, 1996 |
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TIRATH SINGH Vs. STATE OF PUNJAB
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October 3, 1996 |
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TIRLOCHAN SINGH Vs. STATE OF PUNJAB
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April 11, 1996 |
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U T LIMITED Vs. STATE OF HARYANA
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October 8, 1996 |
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UCO BANK Vs. NAGINDER SINGH
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April 8, 1996 |
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UDEY PAL Vs. STATE OF HARYANA
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January 12, 1996 |
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UDEY SINGH Vs. GOPI RAM
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November 12, 1996 |
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UJAGAR SINGH Vs. SHIVRAJ SINGH
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August 19, 1996 |
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UJAGAR SINGH Vs. GRAM PANCHAYAT OF VILLAGE MAJHI
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September 16, 1996 |
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UJALA RAM AND ANR. Vs. STATE OF HARYANA
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November 18, 1996 |
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UJJAGAR SINGH Vs. STATE OF PUNJAB
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July 29, 1996 |
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UNION OF INDIA Vs. OM CONSTRUCTION COMPANY
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September 3, 1996 |
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UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR-CUM-COMPETENT AUTHORITY
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September 16, 1996 |
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UNION OF INDIA Vs. EX LAC IND RAJ
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April 22, 1996 |
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UNIQUE FARMAID (P) LTD Vs. STATE OF HARYANA
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March 1, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. SHIVALIK AGRO CHEMICAL
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July 8, 1996 |
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UNITED INDIA INSURANCE CO. LTD Vs. NIRMALA RANI
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September 24, 1996 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJ RANI
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February 24, 1996 |
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UNITED MOTORS COMPANY TALWANDI SABOO Vs. UNION OF INDIA
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April 22, 1996 |
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UPKAR SINGH DHILLON Vs. STATE OF PUNJAB
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July 23, 1996 |
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URMILA RANI Vs. PUNJAB STATE
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July 10, 1996 |
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USHA BATRA Vs. ALLAHABAD BANK AND ORS.
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August 16, 1996 |
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USHA RANI Vs. PARDEEP KUMAR
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July 5, 1996 |
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USHA RANI Vs. STATE OF PUNJAB
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July 4, 1996 |
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V S JOLLY Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
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July 3, 1996 |
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V.K. SHARMA Vs. STATE OF PUNJAB
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January 31, 1996 |
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V.P. SINGH Vs. STATE OF HARYANA
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February 8, 1996 |
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VAKIL CHAND Vs. STATE OF HARYANA
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January 15, 1996 |
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VARDHMAN OIL EXTRACTION CHEMICALS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1996 |
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VARINDER KUMAR Vs. STATE OF PUNJAB
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April 11, 1996 |
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VARINDER SINGH Vs. STATE OF HARYANA
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April 12, 1996 |
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VED AHUJA Vs. COMMISSIONER OF INCOME-TAX
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May 8, 1996 |
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VED PARKASH Vs. LEENA KAHAR
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February 12, 1996 |
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VED PARKASH Vs. STATE OF HARYANA
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March 22, 1996 |
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VED PARKASH Vs. GOPAL BANSAL
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November 28, 1996 |
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VED PRAKASH Vs. THE STATE OF PUNJAB AND ANR
|
October 3, 1996 |
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VED RAM Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
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August 22, 1996 |
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VEER OIL AND GENERAL MILLS Vs. STATE OF HARYANA
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July 25, 1996 |
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VESAKHA SINGH Vs. JIT SINGH
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May 10, 1996 |
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VIDYA DEVI Vs. STATE OF HARYANA
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June 10, 1996 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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February 27, 1996 |
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VIJAY KUMAR Vs. STATE OF HARYANA
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May 28, 1996 |
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VIJAY KUMAR AND COMPANY Vs. THE STATE OF HARYANA AND ORS.
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February 29, 1996 |
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VIJAY KUMAR SHARMA Vs. U.T. CHANDIGARH
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September 18, 1996 |
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VIJAY KUMAR SHARMA Vs. STATE
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April 25, 1996 |
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VIJAY SHANKAR Vs. STATE OF PUNJAB
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March 27, 1996 |
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VIJAY SINGH NO. 950020066, CONSTABLE Vs. UNION OF INDIA AND OTHERS
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October 9, 1996 |
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VIJAYA BANK Vs. AUDIO VIDEO ELECTRONICS
|
March 22, 1996 |
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VIKALAP AGRO INDUSTRIES P LTD Vs. STATE OF HARYANA
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February 16, 1996 |
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VIKAS Vs. HARJIT SINGH
|
August 1, 1996 |
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VIKAS BEEJ BHANDARS Vs. STATE OF HARYANA
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May 6, 1996 |
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VIKAS PURI Vs. STATE OF HARYANA
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February 6, 1996 |
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VIKRAM Vs. STATE OF HARYANA
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October 29, 1996 |
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VIKRAM SINGH Vs. STATE OF HARYANA
|
May 9, 1996 |
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VIMAL ALLOYS (P) LTD Vs. UNION OF INDIA
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March 6, 1996 |
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VINAY MITTAR Vs. KANTA BHAGAT
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August 14, 1996 |
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VINOD GOYAL Vs. STATE OF PUNJAB
|
April 9, 1996 |
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VINOD KUMAR Vs. STATE OF HARYANA
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May 15, 1996 |
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VINOD KUMAR Vs. STATE OF HARYANA
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March 26, 1996 |
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VINOD KUMAR Vs. STATE OF PUNJAB
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January 19, 1996 |
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VINOD KUMAR (SINCE EXPIRED) AND OTHERS Vs. THE HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
November 7, 1996 |
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VINOD KUMAR BANSAL Vs. STATE OF HARYANA
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May 2, 1996 |
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VINOD KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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December 5, 1996 |
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VIPIN KUMAR Vs. STATE OF HARYANA
|
October 29, 1996 |
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VIR M. KHOSLA Vs. STATE OF PUNJAB
|
March 19, 1996 |
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VIRBHAN Vs. STATE OF HARYANA
|
July 8, 1996 |
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VIRENDER SINGH Vs. M/S. REMINGTON RAND OF INDIA (P) LTD.
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December 12, 1996 |
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VIRENDER SINGH Vs. STATE OF HARYANA
|
August 5, 1996 |
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VIRENDER SINGH ALIAS SHIV KUMAR Vs. STATE OF HARYANA
|
September 6, 1996 |
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VIRENDRA BHUSHAN CHAUDHARY Vs. H S E B
|
February 15, 1996 |
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VIRINDER MAYOR Vs. BANK OF INDIA
|
August 7, 1996 |
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VIRINDER SINGH Vs. NARINDER KUMAR
|
July 29, 1996 |
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VIRNARPINDER SINGH Vs. STATE OF PUNJAB
|
December 13, 1996 |
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VIRSA SINGH Vs. UNION OF INDIA
|
January 25, 1996 |
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VISHAL JYANI @ CHINTU Vs. STATE OF PUNJAB
|
July 2, 1996 |
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VIVEK CHAND SHARMA, M.D.U. ROHTAK Vs. STATE OF HARYANA
|
August 21, 1996 |
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WAKIL CHAND Vs. STATE OF PUNJAB
|
July 16, 1996 |
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WALIYAT ALI Vs. STATE OF HARYANA
|
February 27, 1996 |
|
WARYAM SINGH Vs. STATE OF PUNJAB
|
April 12, 1996 |
|
WASDEV SINGH Vs. STATE OF PUNJAB
|
July 22, 1996 |
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WASDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 1996 |
|
WAZIR CHAND Vs. STATE OF PUNJAB
|
January 24, 1996 |
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WAZIR SINGH Vs. PARSIN KAUR
|
August 8, 1996 |
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YADVINDER SINGH Vs. UNION OF INDIA
|
May 6, 1996 |
|
YASH PAUL Vs. THE MUNICIPAL COMMITTEE, ZIRA
|
July 19, 1996 |
|
YASHPAL LUTHRA SENIOR PROFESSOR Vs. MEERA LUTHRA @ MEENAKSHI
|
February 24, 1996 |
|
YOGESH KUMAR Vs. STATE OF HARYANA
|
July 11, 1996 |
|
YOUDHISTER Vs. SIRI RAM
|
March 15, 1996 |
|
ZAIL SINGH Vs. STATE OF PUNJAB
|
May 2, 1996 |
|
ZAILO Vs. RAM SARAN
|
May 10, 1996 |
|
ZILEDAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 29, 1996 |
|
ZORA SINGH Vs. STATE OF PUNJAB
|
February 5, 1996 |
|
ZULAFKAR ALI MALIK Vs. STATE OF PUNJAB
|
May 22, 1996 |
LOGIN