|
A P GARG Vs. STATE OF HARYANA
|
September 13, 1995 |
|
A S I SAT PAL Vs. STATE OF HARYANA
|
September 12, 1995 |
|
A S WADHAWAN, OFFICER UCO BANK Vs. UCO BANK
|
October 20, 1995 |
|
ABHEY SINGH CHAUTALA Vs. STATE OF HARYANA
|
August 4, 1995 |
|
ABNASH SINGH Vs. CANARA BANK
|
December 21, 1995 |
|
AERO CLUB Vs. STATE OF PUNJAB
|
May 17, 1995 |
|
AGGARWAL INT UDYOG Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
December 11, 1995 |
|
AJAIB SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PANCHAYATS
|
August 31, 1995 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
September 8, 1995 |
|
AJAY NARAIN AGGARWAL Vs. FIRM MADAN LAL RAJINDER PRASAD
|
November 29, 1995 |
|
AJAY SIWACH Vs. STATE OF HARYANA
|
December 8, 1995 |
|
AJIT SINGH Vs. KUNDAN SINGH
|
July 19, 1995 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
June 1, 1995 |
|
AJIT SINGH Vs. HARMEET SINGH
|
July 5, 1995 |
|
AJIT SINGH Vs. LAND ACQUISITION COLLECTOR
|
September 8, 1995 |
|
AJIT SINGH Vs. I.P. SINGH AND OTHERS
|
January 30, 1995 |
|
AJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 1995 |
|
AJMER SINGH Vs. IMPROVEMENT TRUST KHANNA
|
August 28, 1995 |
|
AJMER SINGH Vs. JOINT DIRECT PANCHAYATS
|
July 6, 1995 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
May 25, 1995 |
|
AJMER SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
|
October 4, 1995 |
|
AJMER SINGH Vs. SOHAN LAL
|
September 21, 1995 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
September 18, 1995 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
February 20, 1995 |
|
AJMER SINGH RANDHAWA Vs. PUNJAB STATE AND ANOTHER
|
December 18, 1995 |
|
AJMER SINGHR Vs. STATE OF PUNJAB
|
February 6, 1995 |
|
AMANDEEP SINGH Vs. PANJAB UNIVERSITY, CHANDIGARH
|
March 31, 1995 |
|
AMAR COLD STORAGE Vs. PRESIDING OFFICER LABOUR COURT
|
January 24, 1995 |
|
AMAR NATH Vs. ASSTT COLLECTOR 1ST GRADE
|
May 23, 1995 |
|
AMAR NATH Vs. THAKUR SINGH
|
July 2, 1995 |
|
AMAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 29, 1995 |
|
AMAR SINGH Vs. FINANCIAL COMMISSIONER
|
August 29, 1995 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
November 10, 1995 |
|
AMARJEET SINGH Vs. CHIEF OF ARMY STAFF
|
May 10, 1995 |
|
AMARJEET SINGH Vs. NACHHATTAR SINGH
|
May 10, 1995 |
|
AMARJIT KAUR Vs. SARUP SINGH
|
February 10, 1995 |
|
AMARJIT KAUR Vs. JAGSIR SINGH
|
October 18, 1995 |
|
AMARJIT KAUR Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
December 8, 1995 |
|
AMARJIT KAUR ALIAS KARAMJIT KAUR Vs. JAGSIR SINGH
|
October 28, 1995 |
|
AMARJIT SINGH Vs. DEOL AGRO OIL LTD
|
September 7, 1995 |
|
AMARJIT SINGH Vs. AMAR SINGH
|
April 28, 1995 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 1995 |
|
AMARJIT SINGH BHATNAGAR Vs. STATE OF PUNJAB
|
December 7, 1995 |
|
AMARJIT SINGH WALIA, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB
|
May 19, 1995 |
|
AMARJOT KAUR Vs. STATE OF PUNJAB
|
January 20, 1995 |
|
AMI CHAND Vs. SHAKUNTALA DEVI
|
August 30, 1995 |
|
AMIN LAL Vs. ASSISTANT COLLECTOR IST GRADE
|
May 8, 1995 |
|
AMIT PURI Vs. PUNJABI UNIVERSITY
|
January 24, 1995 |
|
AMRAJ SINGH Vs. STATE OF HARYANA
|
March 28, 1995 |
|
AMREEK SINGH Vs. STATE OF HARYANA
|
March 31, 1995 |
|
AMRIK KAUR Vs. LABOUR COURT
|
January 17, 1995 |
|
AMRIK SINGH Vs. SUPERINTENDING ENGINEER RURAL WATER SUPPLY AND
|
March 23, 1995 |
|
AMRIK SINGH Vs. SADHU SINGH BATHAL
|
August 25, 1995 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 4, 1995 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 22, 1995 |
|
AMRIK SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
August 7, 1995 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
September 22, 1995 |
|
AMRIK SINGH Vs. SUPERINTENDENT ENGINEER
|
March 21, 1995 |
|
AMRIT LAL Vs. STATE OF PUNJAB
|
December 6, 1995 |
|
AMRIT LAL Vs. JOGINDER SINGH
|
December 20, 1995 |
|
AMRIT PAL KAUR Vs. STATE OF PUNJAB
|
March 27, 1995 |
|
AMRIT ROLLER FLOUR MILLS PVT LTD Vs. UNION TERRITORY ADMINISTRATION
|
November 10, 1995 |
|
AMRITSAR SUGAR MILLS CO LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
November 28, 1995 |
|
ANAND SARUP Vs. STATE OF HARYANA
|
October 30, 1995 |
|
ANANG PAL Vs. HARYANA STATE ELECTRICITY BOARD
|
September 7, 1995 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
September 18, 1995 |
|
ANGREJ SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
ANIL KUMAR Vs. KAMLESH
|
July 27, 1995 |
|
ANIL KUMAR Vs. LT COL VISHAL DEV CHAND
|
May 30, 1995 |
|
ANIL KUMAR JUNEJA Vs. SANGITA
|
May 25, 1995 |
|
ANIL KUMAR MEHTA Vs. ANSHU BALA
|
April 5, 1995 |
|
ANIL KUMAR PAHWA Vs. PASSI PRINTING PRESS
|
May 19, 1995 |
|
ANIL KUMAR SHARMA Vs. STATE OF HARYANA
|
May 17, 1995 |
|
ANITA Vs. PUNJAB UNIVERSITY
|
April 20, 1995 |
|
ANITA Vs. HARYANA PUBLIC SERVICE COMMISSION AND ANR.
|
June 5, 1995 |
|
ANITA Vs. ANIL K MEHRA
|
November 17, 1995 |
|
ANITA RANI Vs. ASHWANI KUMAR
|
July 7, 1995 |
|
ANITA SOOD Vs. S.S. VIRK, EXECUTIVE ENGINEER
|
October 17, 1995 |
|
ANJALI Vs. STATE OF HARYANA
|
July 13, 1995 |
|
ANJU SHARMA Vs. KRISHAN KUMAR
|
October 8, 1995 |
|
ANJU SHARMA Vs. KRISHAN KUMAR
|
October 18, 1995 |
|
ANOKH DEVI Vs. TRILOK SINGH
|
September 21, 1995 |
|
ANOOP KAUR Vs. HARI SINGH
|
November 9, 1995 |
|
ANSHUL KAKKAR Vs. STATE OF PUNJAB
|
October 15, 1995 |
|
ANTI CORRUPTION AND SOCIAL WELFARE ORGANISATION Vs. STATE OF PUNJAB
|
October 12, 1995 |
|
ANU DODA Vs. PUNJAB UNIVERSITY
|
April 5, 1995 |
|
ANUJ YADAV Vs. STATE OF HARYANA AND ANOTHER
|
February 13, 1995 |
|
ANUP SINGH Vs. STATE OF PUNJAB
|
January 3, 1995 |
|
ANURAG SHARMA Vs. REGIONAL ENGINEERING COLLEGE KURUKSHETRA
|
February 1, 1995 |
|
ARGANJAN KAUR Vs. JASJIT KAUR
|
March 24, 1995 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
February 16, 1995 |
|
ARJUN SINGH Vs. STATE OF HARYANA
|
August 24, 1995 |
|
ARJUN SINGH (HC) Vs. STATE OF HARYANA
|
July 4, 1995 |
|
ARSH CASTINGS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 30, 1995 |
|
ARUN KUMAR Vs. STATE OF PUNJAB
|
February 17, 1995 |
|
ARUN KUMAR Vs. SUNDER LAL GUPTA
|
November 28, 1995 |
|
ARUN MALHOTRA Vs. REGIONAL ENGINEERING COLLEGE
|
September 14, 1995 |
|
ARVIND KHANNA Vs. STATE OF PUNJAB
|
November 30, 1995 |
|
ARVIND KUNDAN SINGH Vs. AVTAR KAUR
|
February 2, 1995 |
|
ASEEM MIGLANI Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA
|
March 2, 1995 |
|
ASHA BHARDWAJ Vs. PRESIDING OFFICER LABOUR COURT
|
August 7, 1995 |
|
ASHA RANI Vs. GULSHAN KUMAR
|
January 30, 1995 |
|
ASHA SETIA Vs. STATE OF HARYANA
|
January 4, 1995 |
|
ASHOK BHATIA Vs. STATE OF PUNJAB
|
July 4, 1995 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 14, 1995 |
|
ASHOK KUMAR ALIAS SHOKY Vs. STATE OF HARYANA
|
August 11, 1995 |
|
ASHOK KUMAR EX-ACCOUNTANT MARKFED Vs. MARKFED
|
January 25, 1995 |
|
ASHOK KUMAR GARG Vs. STATE OF HARYANA
|
January 24, 1995 |
|
ASHOK KUMAR SHARMA Vs. CANARA BANK AND OTHERS
|
February 14, 1995 |
|
ASHOK RATHI Vs. STATE OF HARYANA
|
November 22, 1995 |
|
ASHOK SEHGAL Vs. J K BERI
|
March 13, 1995 |
|
ASHOK SHARMA NABHEWALA Vs. UNION OF INDIA MINISTRY OF HEALTHY & FAMILY WELFARE
|
November 28, 1995 |
|
ASHOK V. JAUHAR Vs. STATE OF PUNJAB
|
March 30, 1995 |
|
ASHOKA HOSIERY Vs. STATE OF HARYANA
|
July 19, 1995 |
|
ASHWANI KUMAR AND ORS. Vs. PUNJABI UNIVERSITY AND ANR.
|
October 19, 1995 |
|
ASI HARDEV SINGH Vs. STATE OF PUNJAB
|
January 24, 1995 |
|
ASJIT SINGH CHAWLA Vs. LAND ACQUISITION COLLECTOR URBAN ESTATES
|
December 11, 1995 |
|
ASRA SINGH Vs. LAND ACQUISITION COLLECTOR
|
September 8, 1995 |
|
ASU Vs. COLLECTOR
|
March 22, 1995 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 1, 1995 |
|
ATMA RAM Vs. STATE OF HARYANA
|
July 21, 1995 |
|
ATTAR SINGH Vs. STATE OF HARYANA
|
January 4, 1995 |
|
ATTAR SINGH DANGI Vs. STATE OF HARYANA
|
April 3, 1995 |
|
ATUL JAIN Vs. CHIEF JUDICIAL MAGISTRATE JALANDHAR
|
August 1, 1995 |
|
AVID PHARMACEUTICALS PVT. LTD. Vs. STATE OF PUNJAB
|
February 13, 1995 |
|
AVTAR SINGH Vs. UNION OF INDIA
|
March 31, 1995 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
March 23, 1995 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 19, 1995 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
December 8, 1995 |
|
AZAD KUMAR Vs. STATE OF HARYANA
|
October 18, 1995 |
|
AZAD SINGH Vs. RUPLA
|
October 20, 1995 |
|
AZAD SINGH SON OF CHHOTU RAM Vs. AZAD SINGH SON OF RANDHIR SINGH
|
August 3, 1995 |
|
B B NAGPAL Vs. STATE OF HARYANA
|
March 10, 1995 |
|
B H INDUSTRIES REGD Vs. PRESIDING OFFICER LABOUR COURT
|
February 2, 1995 |
|
B L GROVER, S D O Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 20, 1995 |
|
B M KAPOOR HUF Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 20, 1995 |
|
B R GUPTA Vs. KAUSHAL KUMAR
|
August 24, 1995 |
|
B.M. SHARMA Vs. STATE BANK OF INDIA AND ANOTHER
|
May 8, 1995 |
|
BABA CONSTRUCTION COMPANY Vs. PUNJAB STATE
|
December 21, 1995 |
|
BABBAR BHAN Vs. STATE OF HARYANA
|
January 23, 1995 |
|
BABRU SON OF CHET RAM Vs. BASAKHA SINGH
|
May 19, 1995 |
|
BABU RAM Vs. STATE OF PUNJAB
|
April 20, 1995 |
|
BABU RAM Vs. STATE OF PUNJAB
|
November 23, 1995 |
|
BABU RAM BHARDWAJ Vs. STATE OF HARYANA
|
September 7, 1995 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
February 24, 1995 |
|
BACHAN SINGH Vs. NATHA SINGH
|
January 4, 1995 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
February 21, 1995 |
|
BACHAN SINGH Vs. SAMPURAN SINGH
|
May 18, 1995 |
|
BACHAN SINGH Vs. STATE OF HARYANA
|
October 13, 1995 |
|
BADKSHISH SINGH Vs. STATE OF PUNJAB
|
August 7, 1995 |
|
BAGGA MAL BISHAN DASS Vs. ASSESSING AUTHORITY CUM EXCISE AND TAXATION OFFICER
|
September 15, 1995 |
|
BAHADUR CHAND Vs. STATE OF HARYANA
|
February 17, 1995 |
|
BAHADUR CHAND Vs. SECRETARY TO GOVERNMENT PUNJAB COOPERATIVE DEPARTMENT
|
January 25, 1995 |
|
BAHADUR CHAND NAGPAL EDUCATION SOCIETY, SIRSA Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
|
October 10, 1995 |
|
BAHADUR SINGH Vs. LAND ACQUISITION COLLECTOR, SUTLUJ YAMUNA LINK, PATIALA AND ANOTHER
|
September 8, 1995 |
|
BAHADUR SINGH, SENIOR CLERK Vs. STATE OF PUNJAB
|
January 16, 1995 |
|
BAIJ NATH GARG Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 23, 1995 |
|
Bajrang Vs. State of Haryana
|
July 6, 1995 |
|
BAJRANG DASS Vs. STATE OF HARYANA
|
November 17, 1995 |
|
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
July 5, 1995 |
|
BAL CHAND Vs. STATE OF HARYANA
|
May 17, 1995 |
|
BAL KISHAN ALIAS BAL KRISHAN Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
October 10, 1995 |
|
BAL RAJ SINGH Vs. SHAKUNTALA DEVI
|
June 1, 1995 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
February 7, 1995 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
May 24, 1995 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
January 30, 1995 |
|
BALBIR SINGH Vs. LAL SINGH
|
May 8, 1995 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
February 16, 1995 |
|
BALDEV SINGH Vs. KARAMJIT KAUR
|
March 13, 1995 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 17, 1995 |
|
BALDEV SINGH Vs. BEANT KAUR @ CHHINDER KAUR
|
September 19, 1995 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
November 8, 1995 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
July 4, 1995 |
|
BALDEV SINGH Vs. KRISHAN GOVERNMENT AYURVEDIC COLLEGE AND OTHERS
|
November 1, 1995 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
January 6, 1995 |
|
BALDEV SINGH ALIAS BALDEVA Vs. STATE OF HARYANA
|
September 6, 1995 |
|
BALJEET SINGH Vs. STATE OF HARYANA
|
October 19, 1995 |
|
BALJIT SINGH Vs. UNION OF INDIA
|
January 31, 1995 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
February 13, 1995 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
July 12, 1995 |
|
Baljit Singh Vs. State of Punjab
|
March 9, 1995 |
|
BALJIT SINGH Vs. STATE OF HARYANA
|
January 13, 1995 |
|
BALJOR SINGH Vs. STATE OF HARYANA
|
April 17, 1995 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
July 11, 1995 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
February 8, 1995 |
|
Balkar Singh Vs. State of Haryana
|
March 14, 1995 |
|
BALKAR SINGH Vs. STATE OF HARYANA
|
December 15, 1995 |
|
BALKAR SINGH ETC Vs. MANMOHAN SINGH ETC
|
July 31, 1995 |
|
BALKISHAN Vs. STATE OF HARYANA
|
February 24, 1995 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
February 17, 1995 |
|
BALVINDER KUMAR Vs. STATE OF PUNJAB
|
September 6, 1995 |
|
BALVINDER SINGH Vs. STATE OF HARYANA
|
February 17, 1995 |
|
BALWAN Vs. HARI CHAND
|
September 15, 1995 |
|
BALWANT KAUR Vs. BALWANT SINGH
|
January 20, 1995 |
|
BALWANT SINGH Vs. KULBHUSHAN BHASIN
|
June 1, 1995 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
July 24, 1995 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
January 31, 1995 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
September 12, 1995 |
|
BALWANT SINGH Vs. LABOUR COURT
|
May 23, 1995 |
|
BALWANT SINGH SANDHU Vs. THE MUNICIPALITY, KAITHAL
|
October 31, 1995 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
September 12, 1995 |
|
BALWINDER KAUR Vs. MALIK SINGH
|
July 21, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 29, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 10, 1995 |
|
BALWINDER SINGH Vs. THE NAWANSHAHR CENTRAL CO
|
March 31, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
November 10, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 1995 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 23, 1995 |
|
BANDA LAL Vs. STATE OF HARYANA
|
August 7, 1995 |
|
BANK OF INDIA Vs. DELHI FARIDABAD TEXTILES PVT LTD
|
September 22, 1995 |
|
BANNI SINGH Vs. KUSUM LATA
|
March 6, 1995 |
|
BANT SINGH Vs. FINANCIAL COMMISSIONER REVENUE
|
May 5, 1995 |
|
BANTA SINGH Vs. STATE OF PUNJAB
|
January 18, 1995 |
|
BANTA SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND ANOTHER
|
January 4, 1995 |
|
BARA SINGH Vs. STATE OF PUNJAB
|
March 10, 1995 |
|
BARU Vs. RATIA
|
August 22, 1995 |
|
BARU SINGH ALIAS BIRU Vs. STATE OF PUNJAB
|
November 15, 1995 |
|
BASAKHI RAM HALWAI Vs. GOBIND KUMAR CHOPRA
|
December 15, 1995 |
|
BASANT KAUR Vs. GAJINDER SINGH
|
July 19, 1995 |
|
BASANT KAUR Vs. TARA SINGH
|
January 24, 1995 |
|
BASANT RANI Vs. RAN SINGH
|
February 13, 1995 |
|
BATALA CO-OPERATIVE SUGAR MILLS LTD Vs. UNION OF INDIA
|
September 13, 1995 |
|
BATKAR SINGH Vs. STATE OF PUNJAB
|
November 30, 1995 |
|
BATRA FINANCE PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION
|
October 18, 1995 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
October 9, 1995 |
|
BEE GEE MOTORS AND TRACTORS Vs. INCOME-TAX OFFICER
|
March 29, 1995 |
|
BENGAL SALES CORP. Vs. PODDAR TYRES LTD
|
February 22, 1995 |
|
BHAG RAM Vs. PALA SINGH
|
September 13, 1995 |
|
BHAG SINGH Vs. NACHATTAR SINGH
|
December 21, 1995 |
|
BHAGAT RAM Vs. G S GILL
|
November 22, 1995 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
January 10, 1995 |
|
BHAGAT SINGH Vs. PRITAM SINGH
|
May 4, 1995 |
|
BHAGAT SINGH Vs. STATE (U T CHANDIGARH)
|
September 5, 1995 |
|
BHAGWAN DASS Vs. STATE OF HARYANA AND OTHERS
|
December 15, 1995 |
|
BHAGWAN SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 6, 1995 |
|
BHAGWANA Vs. SHER SINGH
|
February 2, 1995 |
|
BHAJAN SINGH Vs. JASWANT KAUR
|
December 15, 1995 |
|
BHAMBAR Vs. STATE OF PUNJAB
|
March 9, 1995 |
|
BHANKERPUR SIMBHAOLI BEVERAGES P LTD Vs. SARABHJIT SINGH
|
February 14, 1995 |
|
BHANKERPUR SIMBHAOLI BEVERAGES P. LTD. AND ANR. Vs. P.R. PANDYA AND ORS.
|
February 14, 1995 |
|
BHANKERPUR SIMBHAOLI BEVERAGES PRIVATE LTD. AND ANR. Vs. KHUSHINDER SINGH AND ORS.
|
February 14, 1995 |
|
BHARAT MAKKAR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
November 6, 1995 |
|
BHARAT SINGH Vs. DALIP SINGH
|
October 6, 1995 |
|
BHARAT SINGH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES HARYANA ROHTAK
|
May 25, 1995 |
|
BHARTENDU SHARMA Vs. STATE OF HARYANA
|
January 24, 1995 |
|
BHAWANI PARSHAD Vs. BHULEY
|
September 7, 1995 |
|
BHIM SAIN Vs. STATE OF HARYANA
|
November 21, 1995 |
|
BHIM SEN Vs. STATE OF HARYANA
|
December 20, 1995 |
|
BHIM SINGH Vs. HARYANA STATE
|
April 4, 1995 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
January 2, 1995 |
|
BHIWANI HARIJAN CO-OP LAB & CONST SOC LTD Vs. MUNICIPAL COMMITTEE, BHIWANI
|
August 4, 1995 |
|
BHOOLAN Vs. STATE OF PUNJAB
|
May 23, 1995 |
|
BHOOP SINGH Vs. RAM SINGH MAJOR
|
February 24, 1995 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
May 29, 1995 |
|
BHULLA RAM ALIAS BHOLA, BHOLA RAM Vs. STATE OF HARYANA
|
November 21, 1995 |
|
BHUP SINGH Vs. RAM KANWAR
|
September 5, 1995 |
|
BHUPINDER KUMAR Vs. STATE OF PUNJAB
|
March 25, 1995 |
|
BHUPINDER KUMAR Vs. STATE OF HARYANA
|
October 31, 1995 |
|
BHUPINDER KUMAR GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 30, 1995 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
November 6, 1995 |
|
BHUPINDER SINGH Vs. U.T. CHANDIGARH
|
March 29, 1995 |
|
BHUPINDER SINGH Vs. UNION OF INDIA
|
July 4, 1995 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
July 7, 1995 |
|
BHUPINDER SINGH CHIMNEY Vs. UNION TERRITORY, CHANDIGARH
|
May 16, 1995 |
|
BHUSHAN LAL Vs. STATE OF HARYANA
|
April 27, 1995 |
|
BIJENDER Vs. STATE OF HARYANA
|
August 28, 1995 |
|
BIKRAM SINGH Vs. STATE OF PUNJAB
|
August 3, 1995 |
|
BIMAL KUMAR Vs. STATE OF HARYANA
|
December 6, 1995 |
|
BINDU SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 1, 1995 |
|
BIR CHAND Vs. STATE OF HARYANA
|
April 27, 1995 |
|
BIRBAL Vs. MANDAR SINGH
|
November 27, 1995 |
|
BIRJU Vs. STATE OF HARYANA
|
November 22, 1995 |
|
BIRO Vs. AMAR SINGH
|
October 16, 1995 |
|
BISHAMBER NATH Vs. STATE OF HARYANA
|
August 4, 1995 |
|
BLOCK DEVELOPMENT & PANCHAYAT OFFICER, CHD Vs. PRESIDING OFFICER LABOUR COURT, CHD
|
August 29, 1995 |
|
BLOCK DEVELOPMENT AND PANCHAYAT OFFICER, U T CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T CHANDIGARH
|
August 24, 1995 |
|
BOARD OF DIRECTORS, HARYANA MINERALS LTD. Vs. RAM SINGH
|
August 11, 1995 |
|
BODAN LAL Vs. BANWARI LAL
|
March 14, 1995 |
|
BOHAR SINGH Vs. STATE OF PUNJAB
|
October 19, 1995 |
|
BOHTI DEVI Vs. KARMA
|
January 9, 1995 |
|
BRAHM CHAND, CHOWKIDAR Vs. STATE OF HARYANA AND OTHERS
|
January 16, 1995 |
|
BRIJ BHUSHAN Vs. FOOD CORPORATION OF INDIA
|
February 3, 1995 |
|
BRIJ LAL Vs. SOHAN LAL
|
August 4, 1995 |
|
BRIJINDER KUMAR Vs. CHANDIGARH ADMINISTRATION
|
August 14, 1995 |
|
BUDHA Vs. OM PARKASH
|
July 19, 1995 |
|
BUDHI PARSHAD Vs. STATE OF HARYANA
|
July 20, 1995 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
August 9, 1995 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
September 6, 1995 |
|
C K SHUKLA, LT COL Vs. UNION OF INDIA AND OTHERS
|
December 8, 1995 |
|
CCS, HARYANA AGRICULTURAL UNIVERSITY, HISAR THROUGH REGISTRAR Vs. WAZIR SINGH
|
August 11, 1995 |
|
CEMENT CORPORATION KARAMCHARI UNION (REGD.) Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
February 3, 1995 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. GOVERNMENT OF HARYANA
|
May 29, 1995 |
|
CENTRAL BANK OF INDIA Vs. VED PRAKASH KRISHAN KUMAR
|
March 28, 1995 |
|
CENTRAL CO-OPERATIVE CONSUMERS STORES SUPER Vs. HOME SECRETARY CHANDIGARH ADMINISTRATION AND
|
November 15, 1995 |
|
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL COMMITTEE
|
April 6, 1995 |
|
CENTRE FOR RESEARCH IN RURAL AND INDUSTRIAL DEVELOPMENT Vs. MADAN LAL SAHNI
|
November 2, 1995 |
|
CHAMA Vs. STATE OF PUNJAB
|
May 12, 1995 |
|
CHAMAN LAL Vs. RAM SAROOP
|
May 12, 1995 |
|
CHAMAN LAL Vs. ROOP RANI
|
April 21, 1995 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
September 22, 1995 |
|
CHAMKAUR SINGH Vs. INSPECTOR GENERAL PRISONS
|
February 24, 1995 |
|
CHANAN MAL Vs. SHIV SHANKAR TRUST
|
November 3, 1995 |
|
CHANAN SINGH Vs. AVTAR SINGH
|
October 30, 1995 |
|
CHANAN SINGH Vs. SALWANT KAUR
|
September 21, 1995 |
|
CHANCHAL SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
October 31, 1995 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
October 20, 1995 |
|
CHANDAN Vs. STATE OF HARYANA
|
October 18, 1995 |
|
CHANDAN RATRA Vs. STATE OF HARYANA
|
December 6, 1995 |
|
Chandan Singh and Ors. Vs. State of Punjab
|
February 2, 1995 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
October 10, 1995 |
|
CHANDER KALA Vs. STATE OF HARYANA
|
October 6, 1995 |
|
CHANDER KANTA Vs. STATE OF HARYANA
|
February 16, 1995 |
|
CHANDER KANTA Vs. STATE OF HARYANA
|
March 22, 1995 |
|
CHANDER KUMAR PAHWA Vs. STATE OF HARYANA
|
October 4, 1995 |
|
CHANDER MOHAN Vs. STATE OF HARYANA
|
November 23, 1995 |
|
CHANDER PAL Vs. COLLECTOR
|
March 6, 1995 |
|
CHANDER PARKASH Vs. STATE OF HARYANA
|
March 27, 1995 |
|
CHANDER SHEKHAR Vs. STATE OF PUNJAB
|
December 6, 1995 |
|
CHANDERPATI ALIAS KASTURI MAHAJAN Vs. MAMAN CHAND
|
November 1, 1995 |
|
CHANO Vs. PARTAP
|
November 20, 1995 |
|
CHARAN PAL SINGH Vs. STATE OF PUNJAB
|
January 6, 1995 |
|
CHARAN SINGH LONGIA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
February 24, 1995 |
|
CHARANJEET LAL Vs. MUNICIPAL CORPORATION
|
September 15, 1995 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 1995 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
September 15, 1995 |
|
CHARANJIT SINGH BEDI Vs. STATE OF PUNJAB
|
September 30, 1995 |
|
CHARANJIT SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
|
October 31, 1995 |
|
CHATAR SINGH Vs. COLLECTOR
|
May 19, 1995 |
|
CHAUDHARY HANS RAJ Vs. STATE OF PUNJAB
|
December 12, 1995 |
|
CHEMIPLAST INDUSTRIES Vs. STATE OF HARYANA
|
August 23, 1995 |
|
CHET RAM Vs. STATE OF HARYANA
|
September 5, 1995 |
|
CHHATU Vs. STATE OF HARYANA
|
November 30, 1995 |
|
CHHOTA SINGH Vs. STATE OF PUNJAB
|
August 8, 1995 |
|
CHHOTA SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 12, 1995 |
|
CHHOTU RAM Vs. STATE OF HARYANA
|
February 14, 1995 |
|
CHHOTU RAM Vs. STATE OF HARYANA
|
September 13, 1995 |
|
CHHOTU RAM Vs. STATE OF HARYANA
|
November 20, 1995 |
|
CHIEF ADMINISTRATOR URBAN DEVELOPMENT AUTHORITY Vs. DARSHAN LAL GARG
|
May 29, 1995 |
|
CHIEF ENGINEER Vs. PRESIDING OFFICER, LABOUR COURT
|
April 22, 1995 |
|
CHIMAN LAL Vs. STATE OF PUNJAB
|
May 11, 1995 |
|
CHOKHA RAM Vs. STATE OF HARYANA
|
October 11, 1995 |
|
CHRISTIAN MEDICAL COLLEGE AND BROWN HOSPITAL Vs. PRESIDING OFFICER LABOUR COURT
|
June 1, 1995 |
|
CHUNI LAL GUGLANI Vs. STATE OF HARYANA
|
September 5, 1995 |
|
CO OPERATIVE MARKETING CUM PROCESSING SOCIETY Vs. NAGAR PALIKA
|
May 17, 1995 |
|
COL MOHINDER SINGH Vs. MAJOR SOWINDER SINGH SIDHU
|
August 7, 1995 |
|
COMMISSIONER OF GIFT-TAX Vs. ASHOK KUMAR OSWAL
|
November 24, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. VINOD GUPTA
|
November 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BERI P N AND SONS HUF
|
October 17, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. PEPSU ROAD TRANSPORT CORPORATION
|
May 16, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MANUFACTURING AND ENGINEERING COMPANY PRIVATE LIMITED
|
May 1, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. AKAL SPRINGS PVT LTD
|
May 5, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. KNIT FOULDS P LTD
|
April 26, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB CONCAST STEELS LTD
|
May 12, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. KISHAN CHAND
|
April 19, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. SHADI LAL PURI
|
January 9, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. BAWA LEATHER INDUSTRIES
|
March 15, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. PEPSU ROAD TRANSPORT CORPORATION
|
May 19, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. SHANT SPORTS INDUSTRIES
|
August 24, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. UPPER INDIA STEEL MANUFACTURING AND ENGINEERING CO PVT LTD
|
August 11, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. P N BERI AND SONS HUF
|
October 17, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. DES RAJ
|
November 22, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. SURAT SINGH
|
November 22, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. SURINDER MOHAN JALOTA
|
October 19, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. HERO CYCLES P LTD
|
November 29, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. CHARANJIT SINGH
|
December 13, 1995 |
|
COMMISSIONER OF INCOME-TAX Vs. GANESHA MAL
|
December 14, 1995 |
|
COURT ON ITS OWN MOTION Vs. ADVISER TO THE ADMINISTRATION UNION TERRITORY CHANDIGARH
|
June 1, 1995 |
|
COURT ON ITS OWN MOTION Vs. SUKHBIR SINGH
|
March 29, 1995 |
|
COURT ON ITS OWN MOTION Vs. JASPAL SINGH
|
January 20, 1995 |
|
COURT ON ITS OWN MOTION Vs. GURWANT SINGH
|
November 28, 1995 |
|
D L DHAWAN Vs. D A V COLLEGE, SECTOR 10, CHD
|
August 4, 1995 |
|
D.L. KATYAL Vs. THE INDIAN DRUGS & PHARMACEUTICALS LIMITED AND OTHERS
|
October 20, 1995 |
|
DABU ALIAS DEVINDER SINGH Vs. STATE OF HARYANA
|
January 30, 1995 |
|
DAL SINGH Vs. PUNJAB NATIONAL BANK
|
July 5, 1995 |
|
DALBIR SINGH Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
|
March 8, 1995 |
|
DALIP Vs. STATE OF HARYANA
|
August 17, 1995 |
|
DALIP KAUR Vs. MAJOR SINGH
|
August 17, 1995 |
|
DALIP KAUR Vs. JEEWAN RAM
|
December 8, 1995 |
|
DALIP KAUR Vs. JEEWAN RAM
|
December 12, 1995 |
|
DALIP SINGH Vs. JAGDISH SINGH
|
August 7, 1995 |
|
DALIP SINGH Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY TO GOVT
|
July 26, 1995 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
October 30, 1995 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
April 5, 1995 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
September 6, 1995 |
|
DALIP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
|
January 19, 1995 |
|
DALIP SINGH, PCS, SUB DIVISIONAL MAGISTRATE, TALWANDI SABO Vs. STATE OF PUNJAB
|
November 30, 1995 |
|
DALJIT KAUR Vs. JASBIR SINGH
|
May 25, 1995 |
|
DALJIT SINGH Vs. KAPURTHALA CENTRAL COOPERATIVE BANK LTD
|
February 1, 1995 |
|
DARA SINGH ALIAS RAJA Vs. STATE OF HARYANA
|
August 23, 1995 |
|
DARBARA SINGH Vs. RAMESH KUMAR
|
December 18, 1995 |
|
DARSHAN KAUR Vs. MEHAL SINGH
|
August 14, 1995 |
|
DARSHAN KAUR Vs. MAJOR SINGH
|
August 10, 1995 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 21, 1995 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 10, 1995 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
March 2, 1995 |
|
DARSHAN SINGH Vs. MAGHAR SINGH
|
February 17, 1995 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 14, 1995 |
|
DARSHAN SINGH Vs. MOHINDER KAUR
|
August 11, 1995 |
|
Darshan Singh Vs. State of Punjab
|
May 25, 1995 |
|
DARSHAN SINGH Vs. THE STATE OF PUNJAB
|
January 31, 1995 |
|
DARSHAN SINGH ALIAS PAPPU Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
|
December 20, 1995 |
|
DARSHAN SINGH CHANA Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 1995 |
|
DASHRATH RAO Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
January 2, 1995 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
March 24, 1995 |
|
DAULAT RAM RAM KISHAN DASS Vs. UNION OF INDIA
|
August 24, 1995 |
|
DAULAT RAM SUB INSPECTOR Vs. STATE OF HARYANA
|
October 10, 1995 |
|
DAVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 5, 1995 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 1995 |
|
DAYA KAUR Vs. HARYANA SLATE ELECTRICITY BOARD
|
October 31, 1995 |
|
DAYA KAUR Vs. RISALA
|
August 31, 1995 |
|
DAYA NAND SHRI RAM SARUP Vs. ASSTT COLLECTOR OF CUSTOMS
|
January 17, 1995 |
|
DAYA SINGH Vs. STATE OF PUNJAB
|
November 8, 1995 |
|
DAYA WANTI Vs. YADVINDRA PUBLIC SCHOOL
|
September 22, 1995 |
|
DAYAL SINGH Vs. ATMA SINGH & ORS.
|
September 22, 1995 |
|
DAYALBAGH SPINNING & WEAVING MILLS Vs. YASHPAL SHARMA
|
July 25, 1995 |
|
DEE PRINT ASIA Vs. CUREFAST REMEDIES LTD
|
March 24, 1995 |
|
DEEPA Vs. SHRIMATI BHANI
|
December 11, 1995 |
|
DEEPAK GRIT UDYOG Vs. STATE OF HARYANA
|
December 5, 1995 |
|
DEEPAK SHARMA Vs. STATE OF HARYANA
|
November 2, 1995 |
|
DEEPAK WADHWA Vs. PUNJABI UNIVERSITY, PATIALA
|
October 16, 1995 |
|
DES RAJ KATARIA Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 1995 |
|
DES RAJ S O RAM SARUP Vs. STATE OF HARYANA
|
December 22, 1995 |
|
DEV DUTT Vs. STATE OF PUNJAB
|
July 7, 1995 |
|
DEV RAJ Vs. SARITA SEHGAL
|
September 18, 1995 |
|
DEV RAJ Vs. STATE OF HARYANA
|
August 1, 1995 |
|
DEV RAJ SEHGAL Vs. STATE OF PUNJAB
|
February 3, 1995 |
|
DEVI CHAND Vs. GRAM PANCHAYAT BODHNI
|
January 6, 1995 |
|
DEVI CHAND Vs. LAL CHAND
|
August 9, 1995 |
|
DEVI DAYAL Vs. SURINDER MOHAN SHARMA
|
November 10, 1995 |
|
DEVI DAYAL Vs. STATE OF PUNJAB
|
January 30, 1995 |
|
DEVI LAL Vs. STATE OF HARYANA
|
August 2, 1995 |
|
DEVINDER KAUR Vs. MANGAT SINGH
|
May 31, 1995 |
|
DEVINDER KAUR Vs. COUNCIL OF HOMEOPATHIC SYSTEMS OF MEDICINES
|
April 6, 1995 |
|
DEVINDER KUMAR Vs. VINOD
|
January 6, 1995 |
|
DEVINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
|
January 5, 1995 |
|
DEVINDER PAL BANSAL Vs. STATE OF PUNJAB
|
August 29, 1995 |
|
DEVINDER PAL SINGH Vs. SANJOGTA RANI
|
January 19, 1995 |
|
DEVINDER SINGH Vs. COLLECTOR
|
January 18, 1995 |
|
DEWAKAR SHARMA, INSTRUCTOR Vs. STATE OF PUNJAB
|
October 30, 1995 |
|
DEWAN CHAND Vs. DISTRICT AND SESSIONS JUDGE ETC
|
July 24, 1995 |
|
DHANI RAM Vs. STATE OF HARYANA
|
May 5, 1995 |
|
DHANPAT SINGH Vs. STATE OF HARYANA
|
January 9, 1995 |
|
DHARAM PAL Vs. STATE OF HARYANA STATE ELECTRICITY BOARD
|
October 20, 1995 |
|
DHARAM PAL Vs. MANAGING DIRECTOR, PUNJAB DAIRY DEVELOPMENT CORP LTD. MILK PROJECT,
|
February 7, 1995 |
|
DHARAM PAL AND ANR. Vs. THE STATE OF HARYANA AND ORS.
|
September 5, 1995 |
|
DHARAM PAL RANA Vs. DILBAGH SINGH
|
June 1, 1995 |
|
DHARAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 15, 1995 |
|
DHARAMENDER Vs. STATE OF HARYANA
|
July 20, 1995 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
December 7, 1995 |
|
DHARAT SINGH Vs. STATE OF HARYANA
|
July 14, 1995 |
|
DHARMENDER ALIAS CHINIYA Vs. STATE OF HARYANA
|
January 12, 1995 |
|
DIDAR SINGH Vs. SHREE DURGA FINANCE CORP.
|
February 21, 1995 |
|
DIDAR SINGH Vs. SUNITA ALIAS BALWINDER KAUR
|
September 11, 1995 |
|
DILBAGH SINGH Vs. UNION OF INDIA
|
May 16, 1995 |
|
DILSHAD Vs. STATE OF PUNJAB
|
January 24, 1995 |
|
DINESH GOYAL Vs. KURUKSHETRA UNIVERSITY
|
January 25, 1995 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
December 22, 1995 |
|
DIPENDRA SINGH MALKA Vs. PUNJAB AND SIND BANK AND OTHERS
|
September 4, 1995 |
|
DIWAN SINGH Vs. STATE OF HARYANA
|
April 20, 1995 |
|
DR SUMAN SARDA Vs. KRISHNA DEVI
|
February 20, 1995 |
|
DR. GIAN PARKASH MALIK Vs. GENERAL PUBLIC
|
September 21, 1995 |
|
DR. PANKAJ AGGARWAL Vs. STATE OF HARYANA THROUGH SECRETARY
|
April 21, 1995 |
|
DR. PURAN SINGH JASSI Vs. STATE OF PUNJAB AND OTHERS
|
April 19, 1995 |
|
DR. SANJAY AHLAWAT, STUDENT OF M.D. PAEDIATRICS, MEDICAL COLLEGE, ROHTAK Vs. STATE OF HARYANA
|
July 18, 1995 |
|
DR. SANJEEV KUMAR GOYAL Vs. STATE OF HARYANA AND OTHERS
|
April 22, 1995 |
|
DR. SUSHILA DEVI MITTAL Vs. STATE OF PUNJAB
|
May 12, 1995 |
|
DROPTI DEVI Vs. STATE OF HARYANA
|
October 31, 1995 |
|
DULI CHAND GUPTA Vs. STATE OF HARYANA AND OTHERS
|
November 2, 1995 |
|
DUMAN SINGH Vs. KASHMIRA SINGH
|
April 19, 1995 |
|
DUPINDER SINGH Vs. GURU NANAK DEV UNIVERSITY
|
January 2, 1995 |
|
DWARKA DASS Vs. HARJIT KUMAR
|
March 2, 1995 |
|
DYAL SINGH Vs. STATE OF PUNJAB
|
April 28, 1995 |
|
EKONKAR DASHMESH TRANSPORT CO Vs. CENTRAL BOARD OF DIRECT TAXES
|
May 31, 1995 |
|
EQUIPMENT CONDUCTORS AND CABLES LTD Vs. HARYANA STATE ELECTRICITY BOARD
|
December 13, 1995 |
|
ER PRITAM SINGH AULAKH Vs. STATE OF PUNJAB
|
February 8, 1995 |
|
ESTATE OFFICER URBAN ESTATE PUNJAB Vs. KARNAIL SINGH
|
April 21, 1995 |
|
EX HEAD CONSTABLE PARAMJIT SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
EX-CONSTABLE BAJWINDER SINGLI Vs. STATE OF PUNJAB
|
October 6, 1995 |
|
EX-CONSTABLE RAM LAL Vs. STATE OF HARYANA
|
August 21, 1995 |
|
EX-CONSTABLE SAT NAME SINGH Vs. STATE OF PUNJAB
|
January 5, 1995 |
|
EX-INSPECTOR POLICE Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
EX-SEPOY MUKAND SINGH Vs. UNION OF INDIA
|
September 21, 1995 |
|
EX-SEPOY PRATAP SINGH Vs. UNION OF INDIA
|
January 11, 1995 |
|
EX. A.S.I. JOGA SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
EX. CONSTABLE BALWINDER SINGH Vs. STATE OF PUNJAB
|
August 2, 1995 |
|
EX. SUB INSPECTOR PURAN CHAND Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
EXECUTIVE ENGINEER Vs. MEMO DEVI
|
February 2, 1995 |
|
FAQIR CHAND Vs. STATE OF PUNJAB
|
September 15, 1995 |
|
FAQIR SINGH Vs. CENTRAL GOVERNMENT
|
May 10, 1995 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. COMMISSIONER
|
October 10, 1995 |
|
FARIDABAD COMPLEX ADMN Vs. COMMISSIONER
|
October 30, 1995 |
|
FATEH SINGH Vs. HET RAM
|
February 7, 1995 |
|
FINE SPINEERS PVT LTD Vs. GRINDLAYS BANK LTD
|
April 28, 1995 |
|
G G PRINTING PRESS Vs. MUNICIPAL COMMITTEE
|
March 29, 1995 |
|
G L BAJAJ Vs. STATE OF PUNJAB
|
August 11, 1995 |
|
G P VERMA Vs. STATE OF HARYANA
|
February 3, 1995 |
|
G R VINAYAK Vs. UNION OF INDIA
|
July 31, 1995 |
|
G S BHATIA Vs. NAVRAJ SANDHU
|
October 16, 1995 |
|
G S BHATIA, EX-HEADMASTER Vs. NAVRAJ SANDHU, IAS, DIRECTOR SECONDARY EDUCATION, HARYANA
|
November 16, 1995 |
|
G S HUNDAL Vs. STATE OF PUNJAB
|
November 22, 1995 |
|
G S NAGI Vs. PANJABI UNIVERSITY, PATIALA
|
December 1, 1995 |
|
GABLES INDIA PVT LTD Vs. STATE OF PUNJAB
|
August 23, 1995 |
|
GAJA NAND Vs. STATE OF HARYANA
|
November 24, 1995 |
|
GAJE SINGH Vs. STATE OF HARYANA
|
January 16, 1995 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
February 8, 1995 |
|
GAMMON INDIA LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 21, 1995 |
|
GANDHI COLLEGE OF PHARMACY G T ROAD KARNAL Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION NEW DELHI
|
May 12, 1995 |
|
GANDHI VANITA ASHRAM Vs. PROVIDENT FUND COMMISSIONER
|
May 8, 1995 |
|
GANESH DASS Vs. STATE OF KERALA
|
August 10, 1995 |
|
GANESHI DEVI Vs. MURARI LAL
|
December 15, 1995 |
|
Ganga Hire-Purchase (P) Ltd.,Jalandhar Vs. State of Punjab
|
February 3, 1995 |
|
GANGA RAM Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 10, 1995 |
|
GANGA RAM SHARMA Vs. PUNJAB STATE THROUGH THE SECRETARY TO GOVERNMENT
|
July 26, 1995 |
|
GANGA SAHAI CHANAN RAM Vs. BABU RAM ALIAS BABU SINGH
|
January 6, 1995 |
|
GANPATI UDYOG Vs. PUNJAB NATIONAL BANK
|
December 11, 1995 |
|
GEETA GOEL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
March 2, 1995 |
|
GEJA SINGH Vs. STATE OF HARYANA
|
March 23, 1995 |
|
GENERAL MANAGER PUNJAB ROADWAYS Vs. JOGINDER LAL
|
September 13, 1995 |
|
GENERAL MANAGER PUNJAB ROADWAYS Vs. DYAL SINGH
|
January 18, 1995 |
|
GHASI JUG LAL Vs. COMMISSIONER AMBALA DIVISION
|
March 10, 1995 |
|
GHULAM MOHD ALIAS CHARAG MOHD Vs. STATE OF PUNJAB
|
October 10, 1995 |
|
GIAN Vs. STATE OF PUNJAB
|
October 16, 1995 |
|
GIAN CHAND Vs. MAIWA TRADERS
|
March 29, 1995 |
|
GIAN CHAND CHAUDHARY Vs. STATE OF HARYANA
|
October 18, 1995 |
|
GIAN CHAND GUPTA Vs. STATE OF HARYANA
|
July 20, 1995 |
|
GIAN CHAND SAINI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
October 10, 1995 |
|
GIAN PARKASH MALIK Vs. GENERAL PUBLIC
|
September 21, 1995 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
February 1, 1995 |
|
GIAN SINGH Vs. MOHAN SINGH
|
February 1, 1995 |
|
GIAN SINGH AND OTHERS Vs. SHANTI
|
October 20, 1995 |
|
GIDDERBAHA CO-OPERATIVE MARKETING-CUM-PROCESSING Vs. PRESIDING OFFICER LABOUR COURT
|
February 6, 1995 |
|
GIRDHARI LAL Vs. STATE OF HARYANA
|
August 23, 1995 |
|
GLEASON WORKS Vs. PUNJAB TRACTORS LTD.
|
March 9, 1995 |
|
GLOBE PUBLICATIONS Vs. MADAN GOPAL
|
October 18, 1995 |
|
GOBIND SINGH Vs. PUNJAB STATE
|
April 5, 1995 |
|
GOODWILL INDIA LIMITED Vs. P S B PAPER MILLS PRIVATE LIMITED
|
July 5, 1995 |
|
GOPAL RAM Vs. STATE OF HARYANA
|
March 23, 1995 |
|
GOPI RAM Vs. STATE OF HARYANA
|
April 5, 1995 |
|
GORDHAN SINGH GULIA Vs. STATE OF HARYANA
|
November 22, 1995 |
|
GOVERDHAN Vs. STATE OF HARYANA
|
December 5, 1995 |
|
GRAM PANCHAYAT Vs. INDER SINGH
|
February 22, 1995 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
July 4, 1995 |
|
GRAM PANCHAYAT Vs. COLLECTOR
|
July 20, 1995 |
|
GRAM PANCHAYAT Vs. DIRECTOR LAND RECORDS
|
July 25, 1995 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
September 20, 1995 |
|
GRAM PANCHAYAT Vs. HARBHAJAN SINGH
|
November 27, 1995 |
|
GRAM PANCHAYAT Vs. UNION OF INDIA
|
December 21, 1995 |
|
GUJAR SINGH Vs. STATE OF PUNJAB
|
March 22, 1995 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
January 17, 1995 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
March 28, 1995 |
|
GULAB SINGH Vs. DIVISIONAL CANAL OFFICER
|
October 4, 1995 |
|
GULSHAN Vs. PISHORI LAL
|
November 16, 1995 |
|
GULSHAN GROVER Vs. M D UNIVERSITY ROHTAK
|
January 23, 1995 |
|
GULZAR SINGH Vs. PUNJAB NATIONAL BANK
|
October 20, 1995 |
|
GULZAR SINGH Vs. HARYANA DIARY DEVELOPMENT CO-OP FED LTD
|
July 10, 1995 |
|
GULZAR SINGH ALIAS KALU Vs. UNION OF INDIA
|
April 22, 1995 |
|
GUMAM SINGH Vs. STATE OF HARYANA
|
April 4, 1995 |
|
GURBAJ SINGH Vs. STATE OF PUNJAB
|
October 16, 1995 |
|
GURBAX SINGH Vs. GURBAKSHISH SINGH SON OF GURBAX SINGH
|
August 17, 1995 |
|
GURBAX SINGH Vs. LABHU RAM
|
July 4, 1995 |
|
GURBAX SINGH BHAMRA Vs. STATE OF PUNJAB
|
September 5, 1995 |
|
GURBHEJ SINGH Vs. PUNJAB STATE CO OP BANK LIMITTED
|
April 19, 1995 |
|
GURCHAIN KAUR Vs. STATE OF PUNJAB
|
March 28, 1995 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
March 10, 1995 |
|
GURDAS SINGH Vs. STATE OF PUNJAB
|
January 6, 1995 |
|
GURDEEP SINGH Vs. RANJIT KAUR
|
October 9, 1995 |
|
GURDEEP SINGH Vs. KULDEEP RAJ
|
July 24, 1995 |
|
GURDEV KAUR Vs. STATE OF PUNJAB
|
September 13, 1995 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
April 21, 1995 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 22, 1995 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
June 9, 1995 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 31, 1995 |
|
GURDEV SINGH Vs. PUNJAB MANDI BOARD, CHANDIGARH
|
January 4, 1995 |
|
GURDEV SINGH @ DEV SINGH Vs. STATE OF PUNJAB
|
October 12, 1995 |
|
GURDEV SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
|
July 4, 1995 |
|
GURDHIP SINGH Vs. STATE OF PUNJAB
|
February 16, 1995 |
|
GURDIAL SHYAM LAL PVT LTD Vs. STATE OF HARYANA
|
April 28, 1995 |
|
GURDIAL SINGH Vs. CHANDIGARH ADMINISTRATION
|
December 18, 1995 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
February 9, 1995 |
|
GURDIAL SINGH Vs. DARSHAN SINGH
|
July 20, 1995 |
|
GURDIP KAUR Vs. SAT PAL SINGH
|
March 9, 1995 |
|
GURIA BUS SERVICE CO P LTD Vs. STATE TRANSPORT COMMISSIONER
|
January 31, 1995 |
|
GURINDER KUMAR Vs. REGISTRAR CO-OP SOCIETIES
|
May 4, 1995 |
|
GURJEET KAUR Vs. STATE OF HARYANA
|
November 13, 1995 |
|
GURJINDER SINGH Vs. STATE OF HARYANA
|
July 12, 1995 |
|
GURJIT SINGH Vs. BANT SINGH
|
September 6, 1995 |
|
GURMAIL KAUR Vs. BIKKER SINGH
|
August 31, 1995 |
|
GURMAIL SINGH Vs. PRESIDING OFFICER LABOUR COURT, PATIALA
|
April 5, 1995 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
September 14, 1995 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
April 20, 1995 |
|
GURMEL SINGH Vs. GURMAIL KAUR
|
August 9, 1995 |
|
GURMINDER SINGH Vs. STATE OF PUNJAB
|
December 22, 1995 |
|
GURMIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 6, 1995 |
|
GURMIT SINGH Vs. GURDEV KAUR
|
January 27, 1995 |
|
GURMITO Vs. STATE OF PUNJAB
|
November 24, 1995 |
|
GURMUKH SINGH NAGI Vs. SHEO KARAN
|
September 13, 1995 |
|
GURNAM SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
November 6, 1995 |
|
GURNAM SINGH Vs. UNION OF INDIA
|
May 17, 1995 |
|
GURPREET SINGH Vs. STATE OF PUNJAB
|
January 24, 1995 |
|
GURRNEJ SINGH Vs. SOM NATH
|
January 19, 1995 |
|
GURSAHIB SINGH Vs. STATE OF HARYANA
|
July 28, 1995 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
March 28, 1995 |
|
GURTEJ SINGH Vs. JAGAN NATH
|
July 5, 1995 |
|
GURU NANAK EDUCATION TRUST REGD MODEL TOWN LUDHIANA Vs. BALBIR SINGH
|
April 18, 1995 |
|
GURU NANAK TRADING CORPORATION Vs. DHANNA SINGH
|
January 6, 1995 |
|
GURU RAVIDAS TRANSPORT CO REGD Vs. STATE TRANSPORT COMMISSIONER
|
March 28, 1995 |
|
GUTJIT SINGH LAMBA Vs. R C SHARMA
|
May 22, 1995 |
|
GUTTI Vs. STATE OF HARYANA
|
September 18, 1995 |
|
H C MEHTA Vs. STATE OF HARYANA
|
October 6, 1995 |
|
H C RAM PHAL Vs. STATE OF HARYANA
|
January 10, 1995 |
|
H S BHALLA, ASSTT CONTROLLER (FINANCE & ACCOUNTS) Vs. STATE OF PUNJAB
|
February 28, 1995 |
|
H.C. CHHATWAL Vs. STATE OF PUNJAB
|
May 2, 1995 |
|
HADA STEEL PRODUCTS LIMITED IN LIQUIDATION Vs. EMJAY ENGINEERING ENTERPRISES
|
January 24, 1995 |
|
HADA STEEL PRODUCTS LTD Vs. NEW BANK OF INDIA
|
March 25, 1995 |
|
HAFED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL - LABOUR COURT
|
July 24, 1995 |
|
HAKIM SINGH Vs. H.S.E.B. AND ANOTHER
|
July 12, 1995 |
|
HALWASIYA FREE CHIKITSALYA AYURVEDIC Vs. AUTHORITY APPOINTED UNDER MINIMUM WAGES ACT
|
January 18, 1995 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
January 23, 1995 |
|
HANS RAJ Vs. CENTRAL COOPERATIVE BANK LTD
|
October 11, 1995 |
|
HANS RAJ AGNIHOTRI Vs. STATE OF PUNJAB
|
January 11, 1995 |
|
HANS RAJ MAHAJAN AND SONS PVT LTD Vs. HARYANA TANNERIES LIMITED
|
July 14, 1995 |
|
HANS RAJ SINGH Vs. UNION OF INDIA
|
January 11, 1995 |
|
HAQIQAT SINGH Vs. THE PUNJAB AGRICULTURAL UNIVERSITY
|
December 19, 1995 |
|
HAR KISHAN Vs. DURGA
|
November 28, 1995 |
|
HAR KISHAN LAL CHOPRA Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
HARBANS Vs. COLLECTOR
|
March 22, 1995 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
July 17, 1995 |
|
HARBANS LAL Vs. VINOD KUMAR
|
August 7, 1995 |
|
HARBANS SINGH Vs. BALJIT KAUR
|
August 23, 1995 |
|
HARBANS SINGH Vs. DALIP SINGH
|
November 2, 1995 |
|
HARBANS SINGH Vs. SURJIT KAUR
|
October 11, 1995 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
February 23, 1995 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
February 24, 1995 |
|
HARBANS SINGH Vs. GOVT OF INDIA
|
May 12, 1995 |
|
HARBANS SINGH Vs. CENTRAL GOVERNMENT
|
May 12, 1995 |
|
HARBANS SINGH Vs. HARBHAJAN SINGH
|
February 17, 1995 |
|
HARBANS SINGH BAJWA (SARDAR) Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
HARBANT SINGH Vs. STATE OF PUNJAB
|
September 21, 1995 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 24, 1995 |
|
HARBHAJAN SINGH Vs. STATE OF HARYANA
|
November 23, 1995 |
|
HARBHAJAN SINGH AND OTHERS Vs. JASPAL SINGH
|
August 8, 1995 |
|
HARBIR SINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
HARCHARAN SINGH Vs. RAMINDER SINGH GUJRAL
|
August 3, 1995 |
|
HARDEEP SINGH Vs. HARBHAJAN SINGH
|
May 12, 1995 |
|
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 1995 |
|
HARDEV SINGH Vs. UNION OF INDIA
|
January 9, 1995 |
|
HARDEV SINGH Vs. SURJIT KAUR
|
July 5, 1995 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
November 1, 1995 |
|
HARDIAL CHAND Vs. STATE OF PUNJAB
|
July 19, 1995 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
December 11, 1995 |
|
HARDIP SINGH Vs. GURNAM SINGH RANDHAWA
|
August 2, 1995 |
|
HARGIAN Vs. FINANCIAL COMMISSIONER
|
August 8, 1995 |
|
HARI CHAND Vs. SUPERINTENDING CANAL OFFICER
|
May 26, 1995 |
|
HARI CHAND Vs. GRAM PANCHAYAT
|
November 28, 1995 |
|
HARI SHANKAR CHOUBEY Vs. UNION OF INDIA
|
January 16, 1995 |
|
HARI SINGH Vs. MUNICIPAL COMMITTEE
|
September 11, 1995 |
|
HARINDER PAUL SINGH Vs. STATE OF HARYANA
|
May 2, 1995 |
|
HARINDER SINGH Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
|
January 5, 1995 |
|
HARINDER SINGH ASI Vs. STATE OF HARYANA
|
September 5, 1995 |
|
HARISH CHANDER Vs. STATE OF HARYANA
|
January 10, 1995 |
|
HARISH GOEL Vs. PUNJAB STATE BOARD OF TECH. EDU. & INDUSTRIAL TRAINING, CHD.
|
September 8, 1995 |
|
HARISH TEWARI Vs. VIMAL KUMAR SINGH TRAVELLING TICKET EXAMINER
|
July 24, 1995 |
|
HARJEET SINGH Vs. PRESIDING OFFICER AND ORS
|
January 5, 1995 |
|
HARJINDER SINGH Vs. RAVINDER KUMAR
|
August 24, 1995 |
|
HARJIT KAUR Vs. JASWANT SINGH
|
September 7, 1995 |
|
HARJIT SINGH Vs. PANJAB UNIVERSITY
|
August 29, 1995 |
|
HARJIT SINGH Vs. CANARA BANK
|
July 4, 1995 |
|
HARJIT SINGH Vs. STATE OF HARYANA
|
February 24, 1995 |
|
HARJOT SINGH OBEROI Vs. CHANDIGARH ADMINISTRATION
|
February 28, 1995 |
|
HARKORI Vs. STATE OF HARYANA
|
March 25, 1995 |
|
HARKORI Vs. STATE OF HARYANA
|
March 28, 1995 |
|
HARMESH KUMAR Vs. STATE OF HARYANA
|
May 16, 1995 |
|
HARMINDER KAUR Vs. STATE OF PUNJAB
|
November 23, 1995 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB
|
April 19, 1995 |
|
HARMINDER SINGH Vs. GENERAL MANAGER, NOTHERN RAILWAY
|
January 12, 1995 |
|
HARNAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 1, 1995 |
|
HARNEK SINGH Vs. GURDEV KAUR
|
October 12, 1995 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
July 27, 1995 |
|
HARPAL SINGH Vs. HARJINDER KAUR ALIAS RAJINDER KAUR
|
December 19, 1995 |
|
HARPAT SINGH Vs. STATE OF HARYANA
|
November 6, 1995 |
|
HARPHOOL SINGH Vs. STATE OF HARYANA
|
February 14, 1995 |
|
HARPREET KAUR TOOR Vs. SH HARSH KUMAR TRIHAN
|
August 11, 1995 |
|
HARPREET SINGH Vs. AMAR SINGH
|
August 14, 1995 |
|
HARSARAN DASS Vs. JOINT DIRECTOR OF PANCHAYATS
|
March 28, 1995 |
|
HARSH VARDHAN Vs. STATE OF HARYANA
|
October 31, 1995 |
|
HARVINDER KAUR Vs. MODAN SINGH
|
April 21, 1995 |
|
HARVINDER KAUR Vs. STATE OF PUNJAB
|
January 2, 1995 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
July 13, 1995 |
|
HARYANA BREWERIES LTD Vs. BHUPINDER DEV JALA
|
November 1, 1995 |
|
HARYANA CANAL SIGNALLERS ASSOCIATION Vs. STATE OF HARYANA
|
July 2, 1995 |
|
HARYANA ELECTRO STEEL LTD Vs. JAGDISH GUPTA
|
May 29, 1995 |
|
HARYANA FINANCIAL CORPORATION Vs. BHAGAT FOODS PRIVATE LIMITED
|
May 3, 1995 |
|
HARYANA RAJKIYA ADHYAPAK SANGH Vs. STATE OF HARYANA
|
January 6, 1995 |
|
HARYANA RAJKIYA ADHYAPAK SANGH Vs. STATE OF HARYANA AND OTHERS
|
January 31, 1995 |
|
HARYANA RAJKIYA ADHYAPAK SANGH Vs. STATE OF HARYANA AND OTHERS
|
October 10, 1995 |
|
HARYANA ROADWAYS ENGINEERING CORPN LTD Vs. OM PARKASH
|
August 16, 1995 |
|
HARYANA SAKET COUNCIL, CHANDIMANDIR Vs. JAGAN NATH
|
June 1, 1995 |
|
HARYANA STATE Vs. JAGDISH CHANDER
|
August 4, 1995 |
|
HARYANA STATE CO OP APEX BANK LTD Vs. SAT NARAIN
|
October 11, 1995 |
|
HARYANA STATE CO OPERATIVE SUPPLY AND MARKETING FEDRATION LTD Vs. LABOUR COURT
|
July 24, 1995 |
|
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION Vs. STATE OF HARYANA
|
August 14, 1995 |
|
HARYANA STATE ELECTRICITY BOARD Vs. HARYANA STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
|
January 17, 1995 |
|
HARYANA STATE FEDERATION OF CONSUMER CO OP WHOLESALE STORES LTD Vs. KISHAN
|
October 10, 1995 |
|
HARYANA STATE FEDERATION OF CONSUMERS COOP WHOLESALE STORES LTD Vs. KISHAN
|
October 31, 1995 |
|
HARYANA TANNERIES LTD Vs. HANS RAJ MAHAJAN AND SONS P LTD
|
July 14, 1995 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CONSUMER DISPUTES REDRESSAL COMMISSION
|
November 2, 1995 |
|
HASHAM KHAN Vs. STATE OF HARYANA
|
March 2, 1995 |
|
HAWA SINGH Vs. DEEP CHAND
|
March 28, 1995 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
October 10, 1995 |
|
HAWA SINGH DESWAL Vs. STATE OF HARYANA
|
March 6, 1995 |
|
HAZAR Vs. STATE OF HARYANA
|
March 1, 1995 |
|
HAZURA SINGH Vs. STATE OF PUNJAB
|
July 11, 1995 |
|
HAZURA SINGH Vs. STATE OF PUNJAB
|
May 17, 1995 |
|
HAZURA SINGH Vs. SUKHDEV SINGH
|
October 9, 1995 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
November 6, 1995 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
October 17, 1995 |
|
HEM RAJ MITTAL Vs. STATE OF PUNJAB
|
January 25, 1995 |
|
HEM SINGH Vs. PRESIDING OFFICER
|
April 27, 1995 |
|
HERO CYCLES LIMITED Vs. STATE OF PUNJAB
|
February 16, 1995 |
|
HET RAM Vs. STATE OF HARYANA
|
October 30, 1995 |
|
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA
|
January 18, 1995 |
|
HIRA LAL Vs. STATE OF PUNJAB
|
August 29, 1995 |
|
HIRA LAL OHRI Vs. STATE OF PUNJAB
|
April 22, 1995 |
|
HITANSHU STEELS Vs. STATE OF HARYANA
|
January 23, 1995 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
May 1, 1995 |
|
HOSHIAR SINGH EX SEPOY Vs. UNION OF INDIA
|
December 19, 1995 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
November 24, 1995 |
|
HUKAM SINGH Vs. BELA SINGH
|
November 27, 1995 |
|
HUSSAN CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD
|
October 11, 1995 |
|
HUSSAN LAL Vs. KRISHNA DEVI
|
November 15, 1995 |
|
HUSSNA @ ISHMA Vs. STATE OF HARYANA
|
December 19, 1995 |
|
IDEAL SPORTS GOODS PRODUCTION COOP INDUSTRIAL SOCIETY Vs. LT COL JITENDER KUMAR RETD
|
August 9, 1995 |
|
ILAM SINGH Vs. STATE OF HARYANA
|
April 25, 1995 |
|
INCOME TAX OFFICER Vs. ISHWAR TRACTOR COMPANY LIMITED
|
May 10, 1995 |
|
INDER SAIN Vs. STATE OF HARYANA
|
September 7, 1995 |
|
INDER SINGH Vs. MUKAND SINGH
|
November 9, 1995 |
|
INDERJIT ALIAS INDER Vs. STATE OF HARYANA
|
January 18, 1995 |
|
INDERJIT REKHI Vs. STATE OF PUNJAB AND ORS.
|
October 18, 1995 |
|
INDERJIT SINGH Vs. GANGA DEVI
|
December 1, 1995 |
|
INDERJIT SINGH Vs. GURU NANAK DEV UNIVERSITY
|
January 11, 1995 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 1995 |
|
INDERPAL SINGH Vs. STATE OF PUNJAB
|
February 2, 1995 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. MOHINDER KUMAR SHARMA
|
September 13, 1995 |
|
INDIAN MEDICAL ASSOCIATION HARYANA STATE Vs. KAMAL GUPTA
|
February 8, 1995 |
|
INDIAN OIL CORPORATION LTD Vs. MOHAN LAL JAIN
|
September 6, 1995 |
|
INDIAN SUGAR AND GENERAL ENGINEERING CORPN Vs. PRESIDING OFFICER LABOUR COURT
|
August 9, 1995 |
|
INDIAN WOOLEN TEXTILES MILLS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 3, 1995 |
|
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. S A BUILDERS LTD
|
November 3, 1995 |
|
IQBAL KAUR Vs. STATE OF HARYANA
|
August 14, 1995 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 20, 1995 |
|
ISHWAR CHANDER SHARMA Vs. STATE OF HARYANA
|
September 15, 1995 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
January 20, 1995 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
December 6, 1995 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
July 10, 1995 |
|
ISHWAR SINGH Vs. UNITED COMMERCIAL BANK
|
July 10, 1995 |
|
ISLAM Vs. STATE OF HARYANA
|
January 13, 1995 |
|
J B DILAWARI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
March 8, 1995 |
|
J K GOEL Vs. STATE OF PUNJAB
|
July 20, 1995 |
|
J K SOBTI ASSISTANT DISTRICT ATTORNEY Vs. SURAT SINGH
|
January 6, 1995 |
|
J N CHAWLA Vs. CHIEF SECRETARY TO GOVERNMENT HARYANA
|
November 28, 1995 |
|
J S SODHI Vs. C T SCAN RESEARCH CENTRE P LTD
|
February 9, 1995 |
|
J.P. JHANJI Vs. STATE OF HARYANA
|
August 30, 1995 |
|
JAG MOHINDER SINGH Vs. STATE OF HARYANA
|
May 11, 1995 |
|
JAGAN NATH Vs. STATE OF PUNJAB
|
September 4, 1995 |
|
JAGAT NARAIN S. STU. MASTER, GOVT. HIGH SCHOOL MANDOLA Vs. STATE OF HARYANA
|
January 5, 1995 |
|
JAGAT RAM SAINI Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
March 29, 1995 |
|
JAGAT SINGH Vs. STATE OF PUNJAB
|
March 28, 1995 |
|
JAGATJIT SUGAR MILLS CO LTD , PHAGWARA Vs. UNION OF INDIA
|
September 13, 1995 |
|
JAGBIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
November 29, 1995 |
|
JAGBIR SINGH Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
|
September 13, 1995 |
|
JAGBIR SINGH Vs. STATE OF HARYANA
|
January 19, 1995 |
|
JAGDAMBA CHARITY TRUST Vs. UNION OF INDIA
|
February 20, 1995 |
|
JAGDEEP KUMAR Vs. STATE OF HARYANA
|
August 7, 1995 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
August 25, 1995 |
|
JAGDISH Vs. RANJIT SINGH
|
December 14, 1995 |
|
JAGDISH Vs. DAULAT RAM
|
February 28, 1995 |
|
JAGDISH Vs. STATE OF HARYANA
|
January 20, 1995 |
|
JAGDISH CHAND Vs. VED PARKASH PURI
|
February 7, 1995 |
|
JAGDISH CHAND Vs. STATE OF HARYANA
|
February 1, 1995 |
|
JAGDISH CHANDER BAKSHI Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
November 29, 1995 |
|
JAGDISH CHANDER SHARMA Vs. STATE OF HARYANA
|
July 21, 1995 |
|
JAGDISH KAUR Vs. RAGHBIR SINGH
|
February 17, 1995 |
|
JAGDISH LAL BHUTANI Vs. STATE OF HARYANA
|
November 21, 1995 |
|
JAGDISH RAI Vs. RAM LUBHAYA
|
January 20, 1995 |
|
JAGDISH SINGH ALIAS JAGDISH KUMAR ALIAS DISHA S O MEHAR CHAND Vs. STATE OF PUNJAB
|
November 28, 1995 |
|
JAGDISH SINGH DAHIYA Vs. STATE OF HARYANA
|
July 21, 1995 |
|
JAGIR KAUR Vs. PAL SINGH
|
August 28, 1995 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
November 10, 1995 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
October 19, 1995 |
|
JAGIR SINGH Vs. SUMITRA DEVI
|
February 22, 1995 |
|
JAGJIT RAI MAINI Vs. PUNJAB MACHINERY WORKS P LTD
|
March 2, 1995 |
|
JAGJIT SINGH Vs. GURMIT KAUR
|
January 17, 1995 |
|
JAGJIT SINGH EX MAJOR Vs. UNION OF INDIA
|
March 13, 1995 |
|
JAGMINDER KAUR Vs. STATE OF PUNJAB
|
January 4, 1995 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
September 9, 1995 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
September 6, 1995 |
|
JAGROOP SINGH GILL Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
JAGSIR SINGH Vs. HARNEK SINGH
|
February 22, 1995 |
|
JAGSIR SINGH Vs. STATE OF HARYANA
|
August 23, 1995 |
|
JAGTA Vs. RULDU
|
July 28, 1995 |
|
JAGTAR SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 6, 1995 |
|
JAGTAR SINGH Vs. UNION TERRITORY CHANDIGARH
|
November 20, 1995 |
|
JAGWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 1995 |
|
JAI BHAGWAN Vs. CHANDRA MOHAN
|
April 19, 1995 |
|
JAI BHAGWAN Vs. SUSHILA
|
May 2, 1995 |
|
JAI CHAND Vs. ASHU BALA
|
July 7, 1995 |
|
JAI CHEMICAL Vs. GOVERNMENT OF INDIA
|
August 11, 1995 |
|
JAI CHEMICALS Vs. STATE OF PUNJAB
|
September 6, 1995 |
|
JAI CHEMICALS Vs. STATE OF PUNJAB
|
April 21, 1995 |
|
JAI DEV SHARMA Vs. STATE OF HARYANA
|
February 9, 1995 |
|
JAI DUTT Vs. STATE OF HARYANA
|
November 29, 1995 |
|
JAI KARAN SINGH Vs. STATE OF HARYANA
|
May 19, 1995 |
|
JAI KISHAN Vs. STATE OF HARYANA
|
August 9, 1995 |
|
JAI PARKASH AND ANOTHER Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
|
December 4, 1995 |
|
JAI SINGH Vs. STATE OF HARYANA
|
May 17, 1995 |
|
Jai Singh Vs. State of Haryana
|
May 15, 1995 |
|
JAI SINGH Vs. MEHAR SINGH
|
March 14, 1995 |
|
JAI SINGH BENIWAL Vs. STATE OF HARYANA AND ANOTHER
|
October 11, 1995 |
|
JAI SINGH PHARMACIST Vs. STATE OF HARYANA
|
June 1, 1995 |
|
JAIMAL Vs. STATE OF HARYANA
|
January 5, 1995 |
|
JAIMAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
November 21, 1995 |
|
JAIN AND JAYANS FORMS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 16, 1995 |
|
JAIN SINGH Vs. STATE OF HARYANA
|
January 18, 1995 |
|
JAIVIR Vs. SANTOSH
|
February 14, 1995 |
|
JAL SINGH S O KHAZAN SINGH Vs. STATE OF HARYANA
|
March 28, 1995 |
|
JAMIL AHMED Vs. HANIF
|
February 24, 1995 |
|
JANAK RAJ SAINI Vs. MAHARASHI DAYANAND UNIVERSITY, ROHTAK
|
October 11, 1995 |
|
JANAK RAJ SHARMA Vs. DIRECTOR OF INSPECTION INVESTIGATION
|
May 31, 1995 |
|
JANDOLI CO-OP. AGRICULTURAL SERVICE SOCIETY LTD. Vs. STATE OF PUNJAB
|
March 2, 1995 |
|
JANG BAHADUR SINGH BAWA Vs. SUBHASH CHANDER
|
January 19, 1995 |
|
JANGI LAL Vs. STATE OF PUNJAB
|
January 4, 1995 |
|
JANGIR SINGH Vs. HARPAL KAUR
|
April 4, 1995 |
|
JANGIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 22, 1995 |
|
JANTA SINGH Vs. STATE OF PUNJAB
|
September 21, 1995 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
October 31, 1995 |
|
JARNAIL SINGH Vs. GURDEV SINGH
|
February 6, 1995 |
|
JARNAIL SINGH Vs. MOHINDER KAUR
|
November 16, 1995 |
|
JASBIR KAUR Vs. STATE OF PUNJAB
|
March 8, 1995 |
|
JASBIR KAUR Vs. UNION OF INDIA
|
November 28, 1995 |
|
JASBIR KAUR Vs. PUNJABI UNIVERSITY, PATIALA
|
October 16, 1995 |
|
JASBIR KAUR Vs. FINANCIAL COMMISSIONER APPEALS
|
November 23, 1995 |
|
JASBIR KAUR Vs. VIJAY KUMAR
|
August 11, 1995 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
October 31, 1995 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
September 22, 1995 |
|
JASBIR SINGH Vs. HARJINDER KAUR
|
May 15, 1995 |
|
JASBIR SINGH Vs. CENTRAL GOVERNMENT
|
May 10, 1995 |
|
JASMEET KAUR (MISS) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 11, 1995 |
|
JASMER SINGH Vs. STATE OF HARYANA
|
January 31, 1995 |
|
JASPAL SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD
|
January 9, 1995 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
January 6, 1995 |
|
JASPAL SINGH Vs. PRESIDING OFFICER
|
November 1, 1995 |
|
JASPAL SINGH Vs. COMMANDANT GENERAL, PUNJAB HOME GUARDS
|
October 11, 1995 |
|
JASPAL SINGH Vs. BALJIT SINGH
|
July 13, 1995 |
|
JASPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 6, 1995 |
|
JASPAL SINGH KOHLI Vs. PUNJAB NATIONAL BANK
|
October 11, 1995 |
|
JASPREET SINGH Vs. STATE OF PUNJAB
|
March 14, 1995 |
|
JASRAT SINGH Vs. BALWANT
|
May 18, 1995 |
|
JASVIR SINGH Vs. STATE OF HARYANA
|
October 18, 1995 |
|
JASWANT KAUR Vs. RULDU SINGH
|
March 31, 1995 |
|
JASWANT KAUR BHATIA Vs. POST GRADUATE INSTITUTE OF MEDICAL AND RESEARCH
|
February 7, 1995 |
|
JASWANT KAUR HEADMISTRESS Vs. DIRECTOR PUBLIC INSTRUCTIONS AND FIVE OTHERS
|
November 14, 1995 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 17, 1995 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
May 12, 1995 |
|
JASWINDER KAUR Vs. HARJINDER SINGH
|
February 2, 1995 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
May 22, 1995 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
January 3, 1995 |
|
JASWINDER SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
May 24, 1995 |
|
JATINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 1995 |
|
JATINDER SINGH Vs. ROOPLEEN KAUR
|
February 9, 1995 |
|
JATTU RAM Vs. FINANCIAL COMMISSIONER APPEALS
|
December 11, 1995 |
|
JAWALI Vs. JOGINDER SINGH AND OTHERS
|
November 1, 1995 |
|
JAWINDER SINGH Vs. STATE OF PUNJAB
|
August 14, 1995 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
February 28, 1995 |
|
Jeet Singh @ Jeeti Vs. State of Punjab
|
May 16, 1995 |
|
JEET SINGH KHURANA Vs. STATE OF HARYANA
|
November 10, 1995 |
|
JIA LAL Vs. MET SAVITRI DEVI
|
January 4, 1995 |
|
JINDAL STRIPS LIMITED Vs. STATE OF HARYANA
|
September 12, 1995 |
|
JIT LAL Vs. STATE OF HARYANA
|
July 7, 1995 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
February 1, 1995 |
|
JIT SINGH Vs. LABH SINGH
|
July 28, 1995 |
|
JITAN Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
February 22, 1995 |
|
JIWAN Vs. ELECTION TRIBUNAL DEPUTY COMMISSIONER
|
October 12, 1995 |
|
JIWNA Vs. STATE OF HARYANA
|
April 3, 1995 |
|
JODHA RAM Vs. STATE OF HARYANA
|
November 29, 1995 |
|
JOGA SINGH Vs. STATE OF HARYANA
|
July 7, 1995 |
|
JOGA SINGH Vs. DIRECTOR, LOCAL BODIES, HARYANA
|
December 6, 1995 |
|
JOGA SINGH NK/DVA Vs. UNION OF INDIA
|
July 14, 1995 |
|
JOGINDER KUMAR AGGARWAL Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD
|
January 25, 1995 |
|
JOGINDER LAL Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
September 14, 1995 |
|
JOGINDER PAL Vs. RAJ RANI
|
January 23, 1995 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
July 28, 1995 |
|
JOGINDER SINGH Vs. AJAIB SINGH
|
July 21, 1995 |
|
JOGINDER SINGH Vs. NIDHAN SINGH SON OF PALA SINGH SON OF SOBHA SINGH
|
September 20, 1995 |
|
JOGINDER SINGH Vs. JANDWALA MIRA SANGLA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED V
|
January 13, 1995 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 16, 1995 |
|
JOGINDER SINGH Vs. RAM SARUP
|
March 23, 1995 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 20, 1995 |
|
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
May 18, 1995 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 1995 |
|
JOGINDER SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
December 15, 1995 |
|
K B RAI Vs. STATE OF PUNJAB
|
November 13, 1995 |
|
K K BOGRA Vs. STATE OF PUNJAB
|
August 9, 1995 |
|
K K KALSI Vs. CHANDIGARH ADMINISTRATION U T
|
July 13, 1995 |
|
K K THAPAR - Vs. STATE OF PUNJAB
|
January 2, 1995 |
|
K L KOHLI Vs. STATE OF PUNJAB
|
May 10, 1995 |
|
K L SHARMA Vs. STATE OF HARYANA
|
December 7, 1995 |
|
K.B. LAL SINGAL Vs. STATE OF HARYANA
|
April 17, 1995 |
|
K.K. JOSHI Vs. STATE OF PUNJAB
|
April 18, 1995 |
|
K.K. TRADERS Vs. STATE OF PUNJAB
|
December 15, 1995 |
|
KAHAN SINGH BALI Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA
|
January 3, 1995 |
|
KAILA DEVI Vs. RAJBIR SINGH
|
October 20, 1995 |
|
KAILASH PARSHAD SHARMA Vs. LABOUR COURT
|
March 24, 1995 |
|
KAKA RAM PARS RAM Vs. STATE OF PUNJAB
|
September 4, 1995 |
|
KAKU Vs. SAVITRI
|
November 17, 1995 |
|
KALA DEVI ALIAS KALA Vs. STATE OF HARYANA
|
March 23, 1995 |
|
KALAWATI DEVI Vs. HARYANA STATE
|
December 15, 1995 |
|
KALI CHARAN Vs. STATE OF HARYANA
|
March 9, 1995 |
|
KAMAL CENTRAL CO-OP BANK LTD Vs. STATE OF HARYANA
|
December 13, 1995 |
|
KAMAL YADAV Vs. RAJINDER SINGH YADAV
|
February 1, 1995 |
|
KAMALDEEP Vs. STATE OF U T , CHANDIGARH
|
March 30, 1995 |
|
KAMLESH Vs. STATE OF HARYANA
|
September 4, 1995 |
|
KAMLESH DEVI Vs. UNION OF INDIA AND OTHERS
|
January 13, 1995 |
|
KAMRA TRADING CO Vs. INCOME-TAX OFFICER
|
April 6, 1995 |
|
KANSHI RAM Vs. SECRETARY DEPARTMENT OF CO-OPERATION
|
March 22, 1995 |
|
KANTA DEVI Vs. STATE OF HARYANA
|
January 4, 1995 |
|
KANTA RANI SMT Vs. MUNICIPAL COMMITTEE
|
October 11, 1995 |
|
KANWALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 1995 |
|
KANWAR SINGH KADYAN Vs. UNION OF INDIA
|
January 19, 1995 |
|
KANWARJEE Vs. RULDU
|
July 10, 1995 |
|
KAPIL DUTT BALI Vs. UNION OF INDIA
|
February 23, 1995 |
|
KAPOOR B M HUF Vs. DEPUTY CIT
|
March 20, 1995 |
|
KAPOOR SINGH Vs. STATE OF PUNJAB
|
May 31, 1995 |
|
KAPTAN SINGH, WARDER Vs. STATE OF HARYANA
|
November 21, 1995 |
|
KARAM SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
|
December 12, 1995 |
|
KARAM SINGH Vs. RAM SINGH
|
April 7, 1995 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
May 11, 1995 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
June 5, 1995 |
|
KARAM SINGH Vs. KARAMJIT KAUR
|
November 2, 1995 |
|
KARAMDEEP KAUR ALIAS KARAMJIT KAUR Vs. STATE OF PUNJAB
|
August 23, 1995 |
|
KARAMJIT SINGH Vs. BALWINDER KAUR
|
April 21, 1995 |
|
KARAMJIT SINGH MACHANDA Vs. STATE OF PUNJAB
|
May 17, 1995 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
December 21, 1995 |
|
KARNAIL KAUR Vs. STATE OF PUNJAB
|
December 15, 1995 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 15, 1995 |
|
KARNAIL SINGH Vs. ELECTION COMMISSION OF INDIA
|
April 24, 1995 |
|
KARNAIL SINGH Vs. SHER SINGH
|
March 21, 1995 |
|
Karnail Singh Vs. State of Haryana
|
November 9, 1995 |
|
KARNAIL SINGH Vs. DALIP KAUR
|
May 26, 1995 |
|
KARTAR Vs. STATE OF HARYANA
|
September 11, 1995 |
|
KARTAR KAUR Vs. SOHAN SINGH
|
September 4, 1995 |
|
KARTAR SINGH Vs. COLLECTOR
|
August 31, 1995 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
August 1, 1995 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 11, 1995 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
April 19, 1995 |
|
KARTAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 23, 1995 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
December 14, 1995 |
|
KARTAR SINGH Vs. PRITAM SINGH
|
August 28, 1995 |
|
KARTAR SINGH VERMA, SOIL TESTING OFFICER, KARNAL Vs. STATE OF HARYANA
|
January 24, 1995 |
|
KARUN DHAWAN Vs. STATE OF PUNJAB
|
January 11, 1995 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
January 18, 1995 |
|
KASHMIRI LAL @ KALA Vs. STATE OF PUNJAB
|
September 5, 1995 |
|
KASHMIRI LAL GOYAL Vs. GENERAL MANAGER
|
December 21, 1995 |
|
KASHMIRI LAL KHERA Vs. STATE OF HARYANA
|
August 22, 1995 |
|
KASTURI LAL Vs. STATE OF HARYANA
|
January 20, 1995 |
|
KAUSHALYA RANI & ANR. Vs. BANT SINGH & ANR.
|
May 15, 1995 |
|
KEHAR SINGH Vs. DHARAM SINGH
|
August 9, 1995 |
|
KEHAR SINGH Vs. STATE OF HARYANA
|
March 28, 1995 |
|
KESAR SINGH Vs. HANS RAJ
|
July 25, 1995 |
|
KEWAL KRISHAN Vs. SHABED WATI
|
April 17, 1995 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
November 10, 1995 |
|
KEWAL KRISHAN SHANDILLYA Vs. UNION OF INDIA
|
December 8, 1995 |
|
KEWAL KRISHAN SHARMA Vs. STATE OF PUNJAB
|
April 24, 1995 |
|
KEWAL TRADING COMPANY Vs. STATE OF PUNJAB
|
September 21, 1995 |
|
KHARAR RICE AND GENL MILLS Vs. JIWA RAM PARKASH
|
May 26, 1995 |
|
KHARAR SAW MILL INDUSTRY AND FURNITURE PRODUCTION INDL COOP SOCIETY LTD Vs. PREM KAUR
|
August 7, 1995 |
|
KHEM CHAND Vs. FINANCIAL COMMISSIONER
|
November 15, 1995 |
|
KHUBA RAM ALIAS KHUBA Vs. STATE OF HARYANA
|
May 12, 1995 |
|
KHUSHAL SINGH Vs. STATE OF PUNJAB
|
May 16, 1995 |
|
KHUSHI RAM SOOD Vs. MUNESHWAR LAL KAUSHAL
|
September 29, 1995 |
|
KHUSHI RAM SOOD Vs. MUNESHWAR LAL KAUSHAL
|
November 29, 1995 |
|
KIMAT RAI Vs. UNION OF INDIA, CIVIL SECRETARIAT, GOVT OF INDIA, NEW DELHI
|
August 7, 1995 |
|
KIRAN BALA Vs. STATE OF HARYANA
|
January 10, 1995 |
|
KIRAN PAL Vs. STATE OF HARYANA
|
September 13, 1995 |
|
KIRPAL SINGH Vs. STATE OF HARYANA
|
November 27, 1995 |
|
KIRPAL SINGH, PNB, BARETA Vs. UNION OF INDIA, SECRETARY, MINISTRY OF FINANCE
|
May 5, 1995 |
|
KIRU Vs. COLLECTOR
|
March 22, 1995 |
|
KISHAN CHAND Vs. BASANTI DEVI
|
November 9, 1995 |
|
KISHAN SINGH Vs. STATE OF HARYANA
|
May 26, 1995 |
|
KISHANPAL Vs. JAS RANI
|
February 24, 1995 |
|
KISSAN TRADING CO. Vs. STATE OF PUNJAB
|
May 26, 1995 |
|
KOJHA MASIH Vs. STATE OF PUNJAB
|
March 29, 1995 |
|
KRISHAN Vs. RAM PAL
|
August 7, 1995 |
|
KRISHAN CHAND Vs. ASSISTANT REGISTRAR COOP SOCIETIES
|
July 4, 1995 |
|
KRISHAN DEV Vs. MADHU BALA
|
March 15, 1995 |
|
KRISHAN GOPAL Vs. STATE OF HARYANA
|
March 22, 1995 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
January 13, 1995 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
April 6, 1995 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA & OTHERS
|
May 23, 1995 |
|
KRISHAN KUMAR ROHILLA Vs. STATE OF HARYANA
|
January 12, 1995 |
|
KRISHAN KUMAR SHARMA Vs. STATE OF PUNJAB
|
August 8, 1995 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
October 6, 1995 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
October 31, 1995 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
July 17, 1995 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
November 15, 1995 |
|
KRISHAN RAM Vs. STATE OF PUNJAB
|
February 22, 1995 |
|
KRISHANLAL KHANNA Vs. SHASHI SEN
|
September 11, 1995 |
|
KRISHNA Vs. DILBAGH SINGH
|
February 10, 1995 |
|
KRISHNA Vs. SOM NATH
|
March 21, 1995 |
|
KRISHNA DEVI Vs. MUNICIPALITY
|
October 9, 1995 |
|
KRISHNA KUMARI Vs. STATE OF HARYANA
|
February 14, 1995 |
|
KRISHNA LAMINATIONS (P.) LTD., IN RE Vs. ABC
|
March 31, 1995 |
|
KRISHNA MALIK Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
March 20, 1995 |
|
KRISHNA VATI Vs. STATE OF HARYANA AND OTHERS
|
September 11, 1995 |
|
KRISHNA WANTI Vs. SHAMA RANI
|
March 15, 1995 |
|
KULBHUSHAN Vs. STATE OF HARYANA
|
September 20, 1995 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
July 26, 1995 |
|
KULDIP CHAND Vs. K C KIRPAL
|
May 2, 1995 |
|
KULDIP KUMAR Vs. STATE OF PUNJAB
|
April 20, 1995 |
|
KULDIP SINGH Vs. STATE OF HARYANA
|
August 28, 1995 |
|
KULDIP SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
March 21, 1995 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 13, 1995 |
|
KULDIP SINGH SON OF MAJOR SINGH Vs. STATE OF PUNJAB
|
November 17, 1995 |
|
KULJIT KAUR Vs. STATE OF PUNJAB
|
April 6, 1995 |
|
KULJIT SINGH Vs. HARSH KUMAR TRIHAN AND ORS.
|
August 11, 1995 |
|
KULTAR SINGH KULTAR Vs. STATE OF PUNJAB
|
September 12, 1995 |
|
KULWANT SINGH Vs. ASSISTANT COLLECTOR CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVT OF INDIA AMRITSAR
|
December 7, 1995 |
|
KULWANT SINGH Vs. BALBIR SINGH
|
April 5, 1995 |
|
KULWANT SINGHS Vs. JASWINDER KAUR
|
March 25, 1995 |
|
KUMARI KANWAL KANTA Vs. ABHIMANYA ANSAL
|
September 11, 1995 |
|
KUMARI NEELAM SHARMA Vs. STATE OF HARYANA
|
February 7, 1995 |
|
KUNDAN SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION
|
December 12, 1995 |
|
KUSUM SHARMA Vs. UNION OF INDIA
|
February 28, 1995 |
|
L B TANDON Vs. KANTA DEVI
|
February 7, 1995 |
|
L L DHAWAN LECTURER Vs. D A V COLLEGE
|
July 4, 1995 |
|
L R DHAWAN Vs. STATE OF HARYANA
|
November 13, 1995 |
|
LABH KAUR Vs. RAJ KUMAR
|
May 4, 1995 |
|
LABH SINGH Vs. BHAGWANT SINGH
|
February 9, 1995 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
July 4, 1995 |
|
LABHU RAM Vs. BHAGWANTI ALIAS BHAG DEVI
|
July 27, 1995 |
|
LACHHAMI DEVI Vs. PALA SINGH
|
October 16, 1995 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
March 29, 1995 |
|
LACHHMI Vs. RANJIT SINGH
|
February 9, 1995 |
|
LADHA SINGH Vs. STATE OF PUNJAB
|
November 16, 1995 |
|
LAKHMI CHAND Vs. STATE OF HARYANA AND ANR.
|
September 21, 1995 |
|
LAKHVINDER SINGH Vs. PALVINDER KAUR
|
February 3, 1995 |
|
LAKHWINDER SINGH Vs. GURU NANAK DEV UNIVERSITY
|
November 15, 1995 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
January 17, 1995 |
|
LAL CHAND Vs. STATE OF HARYANA
|
March 14, 1995 |
|
LAL CHAND Vs. STATE OF HARYANA
|
October 11, 1995 |
|
LAL SINGH Vs. PUNJAB STATE
|
November 2, 1995 |
|
LAL SINGH Vs. CHAND SINGH
|
August 7, 1995 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
December 12, 1995 |
|
LAL SINGH Vs. SUBA
|
September 22, 1995 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
July 6, 1995 |
|
LALIT MAHAJAN Vs. M.L. SHARMA
|
July 19, 1995 |
|
LALITA RANI Vs. VINOD KUMAR
|
January 16, 1995 |
|
LALJI DASS, EX-CONSTABLE Vs. STATE OF PUNJAB
|
October 11, 1995 |
|
LAWYERS INITIATIVE Vs. STATE OF PUNJAB
|
March 25, 1995 |
|
LAXMI NARAIN Vs. STATE OF HARYANA
|
February 17, 1995 |
|
LAXMI NARAIN Vs. STATE OF HARYANA
|
February 27, 1995 |
|
LEELAWATI Vs. STATE OF HARYANA
|
August 14, 1995 |
|
LEELOO SINGH Vs. STATE OF PUNJAB
|
November 28, 1995 |
|
LEENA JAIN Vs. PUNJABI UNIVERSITY, PATIALA
|
June 1, 1995 |
|
LOHNA SINGH Vs. STATE OF HARYANA
|
August 9, 1995 |
|
LOKA RAM Vs. HARYANA STATE ELECTRICITY BOARD
|
July 4, 1995 |
|
LT COL J S GOSAL Vs. JASKARAN KAUR
|
July 4, 1995 |
|
LT COL P K HAZRA Vs. GOVERNMENT OF INDIA
|
February 28, 1995 |
|
LT. COL. D.V.S. DAHIYA Vs. STATE OF HARYANA
|
August 2, 1995 |
|
LUDHIANA AGGARWALA COOP HOUSE BUILDING SOCIETY Vs. COMMISSIONER JALANDHAR DIVISION
|
September 21, 1995 |
|
LUXMI CHAND YOGENDER KUMAR Vs. STATE OF HARYANA
|
May 30, 1995 |
|
LUXMI DEVI Vs. AJIT SINGH
|
January 13, 1995 |
|
M L SETHI Vs. U C O BANK
|
February 20, 1995 |
|
M M LAL BAREJA Vs. STATE OF HARYANA
|
January 5, 1995 |
|
M P CHATRATH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 11, 1995 |
|
M S BAINS Vs. STATE OF PUNJAB
|
October 30, 1995 |
|
M.L. BINDRA Vs. STATE OF HARYANA
|
February 24, 1995 |
|
M.S. KANG Vs. HINDUSTAN MACHINES TOOLS LTD. (HMT LTD.) AND ANOTHER
|
July 4, 1995 |
|
M/S GLOBE PUBLICATIONS Vs. MADAN GOPAL AND OTHER
|
October 18, 1995 |
|
M/S. RAGHUBIR CYCLES (P) LTD. AND ANOTHER Vs. GURCHARAN SINGH AND OTHERS
|
November 22, 1995 |
|
M/S. SURJIT COLD STORAGE AND ICE FACTORY, TANDA URMUR Vs. PUNJAB AND SIND BANK
|
July 5, 1995 |
|
MADAN GOPAL PEON Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
November 13, 1995 |
|
MADAN LAL Vs. STATE OF HARYANA AND OTHERS
|
October 10, 1995 |
|
MADAN LAL Vs. STATE OF HARYANA
|
November 23, 1995 |
|
MADAN LAL Vs. RAKSHA DEVI
|
October 20, 1995 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
May 5, 1995 |
|
MADAN LAL GANDHI Vs. MOHINDER PAL BHARDWAJ
|
May 25, 1995 |
|
MADAN LAL JINDAL AND CO Vs. STATE OF HARYANA ETC
|
December 4, 1995 |
|
MADAN LAL SHARMA Vs. STATE OF HARYANA
|
October 9, 1995 |
|
MADAN MOHAN GUPTA Vs. P G I EDUCATION & RESEARCH, CHD
|
August 14, 1995 |
|
MADHU SINGLA Vs. SANTOSH RANI
|
October 12, 1995 |
|
MADHUR RAJ JAIN Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
December 8, 1995 |
|
MAHA LAXMI HANDLOOM PRODUCTION COOPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. STATE OF HARYANA
|
May 29, 1995 |
|
MAHA SINGH Vs. FINANCIAL COMMISSIONER
|
March 9, 1995 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
May 2, 1995 |
|
MAHABIR Vs. STATE OF HARYANA
|
May 11, 1995 |
|
MAHABIR PARSHAD Vs. CHANDIGARH HOUSING BOARD
|
July 21, 1995 |
|
MAHABIR SINGH Vs. CHANDAN BANERJEE
|
August 7, 1995 |
|
MAHABIR SINGH KHARAK Vs. STATE OF HARYANA
|
January 19, 1995 |
|
MAHABIR SINGH TANWAR Vs. STATE OF HARYANA AND OTHERS
|
November 22, 1995 |
|
MAHANA-AMAR NATH CHELA MAHANT CHATTAR DASS CHAIRMAN BABA BHUMAN SHAM Vs. MILLAKH RAJ
|
December 19, 1995 |
|
MAHANT BRAHM DASS CHELA MAHANT JANKI DASS Vs. MAHANT SARJU DASS
|
July 18, 1995 |
|
MAHANT KESAR DASS Vs. GURDEV SINGH ALIAS GURDEV DASS
|
October 10, 1995 |
|
MAHANT RAM DASS CHELA MAHANT GARIB DASS Vs. MAN SINGH
|
December 13, 1995 |
|
MAHARISHI DAYANAND UNIVERSITY Vs. RAJAN SAHUJA
|
October 31, 1995 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. NITASHA PAUL
|
February 23, 1995 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
April 25, 1995 |
|
MAHENDER SINGH EX-SARPANCH Vs. STATE OF HARYANA
|
January 25, 1995 |
|
MAHESH KUMAR Vs. STATE OF HARYANA
|
December 4, 1995 |
|
MAJOR MOHAN SINGH RAYTA Vs. UNION OF INDIA
|
December 21, 1995 |
|
MAJOR PRITHIPAL SINGH Vs. FINANCIAL COMMISSIONER
|
July 5, 1995 |
|
MAJOR SINGH Vs. BAJ SINGH
|
October 17, 1995 |
|
MAJOR SINGH FORMER DEPUTY SUP OF POLICE Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
MAKHAN LAL Vs. SHEO KAUR
|
January 12, 1995 |
|
MAKHAN RAM Vs. STATE OF PUNJAB
|
January 6, 1995 |
|
MAKHAN SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
January 5, 1995 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
November 8, 1995 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 28, 1995 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
October 30, 1995 |
|
MALKIAT SINGH Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR
|
September 13, 1995 |
|
MAM CHAND Vs. STATE OF HARYANA
|
March 31, 1995 |
|
MAMAN CHAND Vs. KAMLA
|
September 5, 1995 |
|
MAN PAL VERMA Vs. HARYANA STATE FEDERATION OF CONSUMER COOP. WHOLESALE STORES LTD.
|
April 6, 1995 |
|
MANAGEMENT OF NEW ALLENBERRY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR
|
January 13, 1995 |
|
MANAGEMENT OF NEW ALLENBERRY WORKS, FARIDABAD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL -CUM- LABOUR COURT, FARIDABAD
|
February 6, 1995 |
|
MANDEEP KAUR SAHOTA Vs. UNION TERRITORY OF CHANDIGARH
|
July 25, 1995 |
|
MANDEEP SINGH RAWAL Vs. STATE OF HARYANA AND OTHERS
|
December 22, 1995 |
|
MANDEEP THAKUR Vs. STATE OF HARYANA
|
July 25, 1995 |
|
MANDIR LAXMI NARAIN Vs. MUNICIPAL COMMITTEE
|
July 4, 1995 |
|
MANGAL SINGH Vs. GURMIT KAUR
|
February 28, 1995 |
|
MANGAT RAI Vs. RAM LAL GUPTA
|
February 14, 1995 |
|
MANGAT RAM Vs. UNION OF INDIA AND OTHERS
|
June 1, 1995 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
July 25, 1995 |
|
MANGAT RAM OM PRAKASH Vs. ACCE
|
May 24, 1995 |
|
MANGAT SINGH Vs. RAKHA SINGH
|
February 28, 1995 |
|
MANGE RAM Vs. STATE OF HARYANA
|
March 22, 1995 |
|
MANGE RAM Vs. PARMESHRI DEVI
|
August 29, 1995 |
|
MANI RAM Vs. STATE OF HARYANA
|
October 12, 1995 |
|
MANI RAM Vs. STATE OF HARYANA
|
February 16, 1995 |
|
MANI RAM Vs. STATE OF HARYANA
|
February 21, 1995 |
|
MANI RAM Vs. STATE OF HARYANA
|
May 5, 1995 |
|
MANINDERJIT SINGH ALIAS DIMPLE Vs. STATE OF PUNJAB
|
October 30, 1995 |
|
MANJIT SINGH Vs. SURESH DADRA
|
February 3, 1995 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
October 11, 1995 |
|
MANJIT SINGH ARORA Vs. B.S. LOBANA
|
August 22, 1995 |
|
MANJU BALA Vs. RAMESH CHANDER
|
October 16, 1995 |
|
MANKORI Vs. STATE OF HARYANA
|
November 3, 1995 |
|
MANN PRAKASH Vs. STATE OF HARYANA
|
September 7, 1995 |
|
MANNU ALIAS MANNU DATT Vs. GULAB SINGH SAROT
|
April 5, 1995 |
|
MANOHAR LAL Vs. CENTRAL WAREHOUSING CORPORATION
|
February 7, 1995 |
|
MANOHAR SINGH Vs. STATE OF HARYANA
|
September 13, 1995 |
|
MANOJ KUMAR Vs. STATE OF HARYANA
|
May 24, 1995 |
|
MANOJ KUMAR SHARMA Vs. UNION OF INDIA
|
February 2, 1995 |
|
MANPHUL Vs. STATE OF PUNJAB
|
March 31, 1995 |
|
MARAH SINGH Vs. STATE OF PUNJAB
|
September 7, 1995 |
|
MARKET COMMITTEE Vs. BAKHTAWAR MAL AMIN CHAND
|
July 14, 1995 |
|
MARUTI UDYOG LTD Vs. RAM LAL
|
April 19, 1995 |
|
MASOOK ALI Vs. STATE OF PUNJAB
|
October 13, 1995 |
|
MASTER NAND SINGH Vs. STATE OF PUNJAB
|
August 3, 1995 |
|
MEENA RANI Vs. MADAN LAL
|
March 30, 1995 |
|
MEGH RAJ SHARMA Vs. STATE OF HARYANA
|
March 8, 1995 |
|
MEHAR SINGH Vs. HAKAM SINGH
|
May 22, 1995 |
|
MEHNGA RAM Vs. STATE OF PUNJAB
|
October 4, 1995 |
|
MEHTA SHRI RAM Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
MELA VIJAY DASHMI SABHA Vs. AMAR NATH
|
July 31, 1995 |
|
METI RAM SONS Vs. STATE OF PUNJAB
|
November 10, 1995 |
|
MEWA RAM Vs. STATE OF HARYANA
|
March 25, 1995 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
December 7, 1995 |
|
MISS TINA BEDI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 22, 1995 |
|
MITHU SINGH Vs. RANJIT SINGH
|
October 10, 1995 |
|
MODAN SINGH Vs. STATE OF PUNJAB
|
November 8, 1995 |
|
Mohammad Akhiakh Vs. State of Harayana
|
April 4, 1995 |
|
MOHAMMAD KASAM Vs. STATE OF PUNJAB
|
January 19, 1995 |
|
MOHAN LAL Vs. MANOHAR LAL MAKKAR
|
May 4, 1995 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
May 17, 1995 |
|
MOHAN LAL Vs. UNION OF INDIA AND OTHERS
|
April 26, 1995 |
|
MOHAN LAL SHARMA Vs. PARVEEN SHARMA
|
January 12, 1995 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
MOHAN SINGH Vs. MANAGING COMMITTEE, S M D R S D COLLEGE
|
March 15, 1995 |
|
MOHAN SINGH Vs. UNION OF INDIA AND ANOTHER
|
June 1, 1995 |
|
MOHD UMAR KHAN Vs. STATE OF HARYANA
|
July 20, 1995 |
|
MOHINDER KAUR Vs. BHOLA SINGH
|
November 2, 1995 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
March 8, 1995 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
March 15, 1995 |
|
MOHINDER PAL SINGH Vs. STATE OF PUNJAB
|
December 7, 1995 |
|
MOHINDER PARTAP SONI Vs. MADAN LAL
|
September 13, 1995 |
|
MOHINDER PAUL Vs. STATE OF PUNJAB
|
July 18, 1995 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 1995 |
|
MOHINDER SINGH Vs. INDIAN OVERSEAS BANK
|
July 19, 1995 |
|
MOHINDER SINGH Vs. KARAM SINGH
|
September 21, 1995 |
|
MOHINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 25, 1995 |
|
MOHINDER SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
December 14, 1995 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 30, 1995 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
March 6, 1995 |
|
MOHINDER SINGH Vs. JASWIR SINGH
|
May 2, 1995 |
|
MOHINDER SINGH Vs. MAN SINGH
|
February 10, 1995 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 11, 1995 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 10, 1995 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 9, 1995 |
|
MOHINDER SINGH Vs. LAND ACQUISITION COLLECTOR, PATIALA
|
September 8, 1995 |
|
MOHINDER SINGH AHLAWAT Vs. DIRECTOR SOCIAL WELFARE DEPARTMENT, CHD.
|
July 31, 1995 |
|
MOHINDER SINGH KHOSLA Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
November 1, 1995 |
|
MOHINDER SINGH LATHER Vs. STATE OF HARYANA AND OTHERS
|
May 26, 1995 |
|
MOHINDER SON OF BARU Vs. SUKHDAI
|
July 14, 1995 |
|
MOHTA INDUSTRIES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 29, 1995 |
|
MOOL CHAND GUPTA Vs. STATE OF HARYANA
|
May 18, 1995 |
|
MORINDA CO-OPERATIVE SUGAR MILLS LTD Vs. ASSESSING AUTHORITY
|
July 10, 1995 |
|
MRS. VINOD VIRMANI Vs. THE STATE OF PUNJAB
|
January 13, 1995 |
|
MS. UJJWAL SARHAWAT Vs. RAVEE SARHAWAT
|
May 31, 1995 |
|
MUKESH KUMAR Vs. STATE OF HARYANA
|
April 21, 1995 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 2, 1995 |
|
MUKHTIAR SINGH Vs. UNION TERRITORY
|
February 10, 1995 |
|
MUKHTIAR SINGH Vs. GURPINDER KAUR
|
March 25, 1995 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
October 12, 1995 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
September 4, 1995 |
|
MUKHTIAR SINGH MUKHA Vs. STATE OF HARYANA
|
February 19, 1995 |
|
MUKHTIARA Vs. COLLECTOR
|
March 22, 1995 |
|
MULAKH RAJ MUTNEJA Vs. STATE OF PUNJAB
|
December 19, 1995 |
|
MULTAN SINGH Vs. STATE OF HARYANA
|
July 6, 1995 |
|
MUNCIPAL COMMITTEE Vs. DEPUTY COMMISSIONER
|
September 13, 1995 |
|
MUNICIPAL COMMITTEE Vs. KISHAN
|
August 16, 1995 |
|
MUNICIPAL COMMITTEE Vs. GARIB CHAND
|
December 8, 1995 |
|
MUNICIPAL COMMITTEE Vs. NARSINGH LAL SINGLA
|
January 23, 1995 |
|
MUNICIPAL COMMITTEE, URMAR TANDA Vs. DEPUTY COMMISSIONER, HOSHIARPUR
|
November 27, 1995 |
|
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
July 12, 1995 |
|
MUNICIPAL CORPORATION NAGAR NIGAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 13, 1995 |
|
MURTI Vs. HUKAM CHAND
|
January 12, 1995 |
|
N K SADHU SINGH Vs. UNION OF INDIA
|
March 2, 1995 |
|
N P JAIN Vs. STATE OF HARYANA
|
November 2, 1995 |
|
N T JOSEPH Vs. R S SHARMA
|
May 24, 1995 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
November 15, 1995 |
|
NACHHATAR KAUR Vs. STATE OF HARYANA
|
May 18, 1995 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
March 6, 1995 |
|
NACHHATAR SINGH SAGGU Vs. STATE OF PUNJAB
|
September 7, 1995 |
|
NACHHATTAR SINGH Vs. HARI CHAND
|
March 14, 1995 |
|
NACHHATTAR SINGH Vs. HARJINDER KAUR
|
February 17, 1995 |
|
NAFE SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 23, 1995 |
|
NAHAN FOUNDRY LIMITED Vs. JOGINDER SINGH
|
October 17, 1995 |
|
NAHAR SINGH Vs. STATE OF HARYANA
|
November 6, 1995 |
|
NAND KAUR Vs. DHARAM SINGH
|
January 25, 1995 |
|
NAND LAL SHARMA; SADHU SINGH; NARNAIK SINGH Vs. STATE OF PUNJAB
|
November 21, 1995 |
|
NARANJAN SINGH Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
|
December 11, 1995 |
|
NARATA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 10, 1995 |
|
NARENDER SINGH Vs. STATE OF PUNJAB
|
August 9, 1995 |
|
NARENDER SINGH Vs. STATE OF HARYANA
|
April 6, 1995 |
|
NARESH Vs. KAUSHILYA
|
July 14, 1995 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
March 14, 1995 |
|
NARESH YADAV Vs. SUDERSHAN MOHAN
|
January 31, 1995 |
|
NARINDER DEV SHARMA Vs. STATE OF PUNJAB
|
November 15, 1995 |
|
NARINDER KAUR Vs. PUNJAB STATE
|
September 13, 1995 |
|
NARINDER KAUR Vs. STATE OF PUNJAB
|
February 17, 1995 |
|
NARINDER KUMAR Vs. STATE OF HARYANA
|
May 22, 1995 |
|
NARINDER KUMAR., SUB INSPECTOR, GRADE Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.,CHANDIGARH
|
March 15, 1995 |
|
NARINDER SINGH NARANG Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK & ANR.
|
February 22, 1995 |
|
NARINJAN SINGH Vs. MUNICIPAL COMMITTEE
|
April 19, 1995 |
|
NAROTAM LAL Vs. STATE OF PUNJAB
|
October 20, 1995 |
|
NASEEM AHMED Vs. STATE OF PUNJAB
|
March 29, 1995 |
|
NASIB SINGH Vs. UNION OF INDIA
|
December 22, 1995 |
|
NASIR RAJA Vs. STATE OF HARYANA
|
July 20, 1995 |
|
NATHA SINGH SON OF WADHAWA SINGH Vs. KESAR KAUR
|
February 3, 1995 |
|
NATHU RAM Vs. STATE OF HARYANA
|
January 25, 1995 |
|
NATIONAL INSURANCE CO LTD Vs. KAMLA SHARMA
|
July 21, 1995 |
|
NAURATA RAM Vs. STATE OF HARYANA
|
January 9, 1995 |
|
NAV BHARAT INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 5, 1995 |
|
NAVDEEP KAUR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
February 13, 1995 |
|
NAVEEN BANSAL Vs. SEEMA BANSAL
|
May 8, 1995 |
|
NAVIN Vs. MAHARSHI DAYANAND UNIVERSITY
|
November 20, 1995 |
|
NAVIN CHAWLA Vs. VEENA RANI CHAWLA
|
May 25, 1995 |
|
NAVNEET GODARA Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
|
September 18, 1995 |
|
NAZAM SINGH Vs. LABOUR COURT
|
January 16, 1995 |
|
NAZAR MOHD KHAN Vs. ARSHAD ALI KHAN
|
November 20, 1995 |
|
NAZIR SINGH Vs. STATE OF PUNJAB
|
January 31, 1995 |
|
NEELAM Vs. PAWAN KUMAR
|
January 9, 1995 |
|
NEERA SANGRI Vs. PRITAM DASS KHURANA
|
May 19, 1995 |
|
NEK SINGH Vs. STATE OF HARYANA
|
May 15, 1995 |
|
NETAR SINGH Vs. STATE OF PUNJAB
|
March 6, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. DALJIT KAUR
|
March 21, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. USHA RANI
|
May 26, 1995 |
|
NEW INDIA ASSURANCE OFFICERS ASSOCIATION THROUGH ITS GENERAL SECRETARY Vs. THE NEW DELHI ASSURANCE CO. LTD. THROUGH ITS CHAIRMAN
|
May 17, 1995 |
|
NIRANJAN SINGH Vs. STATE OF HARYANA
|
March 8, 1995 |
|
NIRMAL ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 13, 1995 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 11, 1995 |
|
NIRMAL SINGH Vs. UNION OF INDIA
|
July 28, 1995 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
April 28, 1995 |
|
NIRMAL SINGH Vs. UNION TERRITORY
|
September 12, 1995 |
|
NIRMAL SINGH Vs. HINDUSTAN WIRE PRODUCTS LTD
|
September 20, 1995 |
|
NIRMALA DEVI Vs. STATE OF PUNJAB
|
May 16, 1995 |
|
NIRMALA DEVI Vs. STATE OF HARYANA
|
July 25, 1995 |
|
NIRMLA Vs. PREM SAGAR
|
May 1, 1995 |
|
NISHAN SINGH Vs. STATE OF HARYANA
|
October 16, 1995 |
|
NO. 223059 Vs. UNION OF INDIA AND OTHERS
|
December 22, 1995 |
|
NORTHERN MINERALS LTD. Vs. STATE OF PUNJAB
|
January 23, 1995 |
|
NUCHEM LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
July 3, 1995 |
|
NUPUR MINOR Vs. PUNJAB UNIVERSITY
|
November 16, 1995 |
|
O E BEHI Vs. STATE OF HARYANA
|
December 8, 1995 |
|
O P YADAV, MANAGER KSHETRIYA GRAMIN BANK BHIWANI Vs. HARYANA KSHETRIYA GRAMIN BANK
|
October 19, 1995 |
|
O.P. BEHL Vs. STATE OF HARYANA AND OTHERS
|
December 8, 1995 |
|
OFFICIAL LIQUIDATOR Vs. SURJIT SINGH
|
February 2, 1995 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
January 13, 1995 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 2, 1995 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
February 2, 1995 |
|
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
March 31, 1995 |
|
OM PARKASH Vs. STATE OF HARYANA
|
November 16, 1995 |
|
OM PARKASH Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
|
January 2, 1995 |
|
OM PARKASH Vs. THE STATE OF HARYANA AND ANR.
|
August 3, 1995 |
|
OM PARKASH DUGGAL Vs. STATE OF HARYANA
|
April 4, 1995 |
|
OM PARKASH GARG Vs. STATE OF PUNJAB
|
April 7, 1995 |
|
OM PARKASH GULATI Vs. STATE OF HARYANA
|
December 13, 1995 |
|
OM PRAKASH Vs. DEV RAJ
|
May 30, 1995 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
July 6, 1995 |
|
OMPATI RANA Vs. STATE OF HARYANA
|
January 18, 1995 |
|
ONKAR SINGH Vs. SECRETARY TO GOVT HARYANA
|
September 7, 1995 |
|
ORIENTAL ELECTRICALS INSULATION P LTD Vs. FARIDABAD COMPLEX ADMINISTRATION
|
December 21, 1995 |
|
OSWAL AGRO MILLS LTD Vs. STATE OF PUNJAB
|
September 4, 1995 |
|
PAL DASS Vs. STATE OF PUNJAB
|
September 8, 1995 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
May 22, 1995 |
|
PALARAMNAIN Vs. FINANCIAL COMMISSIONER AND SECRETARY
|
October 5, 1995 |
|
PALLU ALIAS PEHLWAN SINGH Vs. STATE OF HARYANA
|
October 9, 1995 |
|
PANIPAT IMPROVEMENT TRUST, PANIPAT Vs. TRIBUNAL CONSTITUTED UNDER TOWN IMPROVEMENT ACT
|
April 6, 1995 |
|
PANIPAT THERMAL POWER PROJECT STATION Vs. STATE OF HARYANA
|
March 25, 1995 |
|
PANKAJ RAI Vs. STATE OF PUNJAB
|
February 20, 1995 |
|
PAPPAN ALIAS RAJESH Vs. STATE OF HARYANA
|
May 2, 1995 |
|
PAPPI Vs. STATE OF HARYANA
|
July 20, 1995 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
September 22, 1995 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 1, 1995 |
|
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER
|
January 2, 1995 |
|
PARAMJIT SINGH Vs. CHAIRMAN, PUNJAB HOUSING DEVELOPMENT BOARD, CHANDIGARH
|
July 19, 1995 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
September 4, 1995 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
November 24, 1995 |
|
PARDUMAN SINGH Vs. KARTAR SINGH
|
December 8, 1995 |
|
Pargat Singh Vs. State of Punjab
|
May 23, 1995 |
|
PARGAT SINGH Vs. JIT SINGH
|
January 25, 1995 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
August 24, 1995 |
|
PARKASH Vs. BHAGWANI
|
January 6, 1995 |
|
PARKASH Vs. FINANCIAL COMMISSIONER
|
November 17, 1995 |
|
PARKASH CHAND Vs. BHAN CHAND
|
January 2, 1995 |
|
PARKASH CHAND SHAHI Vs. STATE BANK OF INDIA
|
February 8, 1995 |
|
PARKASH CHAND SHAHI Vs. STATE BANK OF INDIA
|
February 9, 1995 |
|
PARKASH SINGH LAMME Vs. STATE OF PUNJAB AND OTHERS
|
August 25, 1995 |
|
PARKASHO WIFE OF JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 12, 1995 |
|
PARMOD Vs. STATE OF PUNJAB
|
January 31, 1995 |
|
PARMOD KUMAR Vs. PUNJABI UNIVERSITY, PATIALA
|
February 14, 1995 |
|
PARSHOTAM LAL SHARMA Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE, NEW DELHI
|
March 9, 1995 |
|
PARTAP Vs. STATE OF HARYANA
|
July 27, 1995 |
|
PARTAP SINGH Vs. STATE OF HARYANA AND ANR.
|
January 18, 1995 |
|
PARTAP SINGH Vs. SUBASH CHANDER
|
March 2, 1995 |
|
PARTAP SINGH MALIK Vs. STATE OF HARYANA
|
May 18, 1995 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
May 2, 1995 |
|
PARVEEN KUMAR Vs. PANDIT BHAGWAT DAYAL SHARMA MEDICAL COLLEGE ROHTAK
|
October 11, 1995 |
|
PARVINDER SINGH Vs. HARSH KUMAR TRIHAN
|
August 11, 1995 |
|
PARVINDER SINGH BAJAJ Vs. STATE OF PUNJAB
|
February 2, 1995 |
|
PATIALA CONSUMERS & TELEPHONE SUBSCRIBERS FORUM (REGD.) Vs. THE DISTRICT MANAGER TELECOMMUNICATIONS, PATIALA
|
July 6, 1995 |
|
PATIALA IMPROVEMENT TRUST Vs. KARTAR SINGH
|
January 10, 1995 |
|
PATIALA IMPROVEMENT TRUST, PATIALA Vs. KARTAR SINGH
|
January 11, 1995 |
|
PAUL ALIAS MAHABIR SINGH Vs. MUNICIPAL COMMITTEE
|
November 10, 1995 |
|
PAUL SINGH Vs. STATE OF PUNJAB
|
November 14, 1995 |
|
PAWAN KUMAR Vs. ESTATE OFFICER
|
May 1, 1995 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 20, 1995 |
|
PAWAN KUMAR Vs. CHANCHAL KUMARI
|
August 2, 1995 |
|
PAWAN KUMAR Vs. HARDESH KUMARI KAKRA
|
November 26, 1995 |
|
PAWAN KUMAR JAGDISH RAM Vs. STATE OF HARYANA
|
January 10, 1995 |
|
PAWITTAR SINGH ALIAS TARI Vs. STATE OF PUNJAB
|
October 12, 1995 |
|
PHOOL KUMAR Vs. STATE OF HARYANA
|
January 20, 1995 |
|
PHOOL SINGH Vs. CHIEF CANAL OFFICER
|
March 28, 1995 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
January 20, 1995 |
|
PIAR KAUR Vs. PUNJAB STATE
|
September 11, 1995 |
|
Piara Vs. State of Punjab
|
May 9, 1995 |
|
PIARA SINGH Vs. CHANDIGARH ADMINISTRATION
|
July 31, 1995 |
|
PIARA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 15, 1995 |
|
PIARA SINGH Vs. TELU RAM DEAD
|
April 28, 1995 |
|
PIARE LAL Vs. STATE OF PUNJAB
|
December 8, 1995 |
|
PIARE LAL SHARDA Vs. BHAKRA BEAS MANAGEMENT BOARD,
|
October 11, 1995 |
|
PILOT Vs. UNION OF INDIA
|
March 29, 1995 |
|
PINKY Vs. BIMAL KUMAR
|
April 5, 1995 |
|
POONAM MUKHIJA Vs. PARVESH KUMAR MUKHIJA
|
May 5, 1995 |
|
POONAM MUKHIJA Vs. PARVESH KUMAR MUKHIJA
|
January 5, 1995 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND Vs. PRESIDING OFFICER LABOUR COURT
|
January 19, 1995 |
|
PRABHJOT KAUR Vs. MANJIT SINGH
|
January 20, 1995 |
|
PRABHJOT WAHI Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
April 18, 1995 |
|
PRAGATI STEELS Vs. HARBHAJAN SINGH
|
December 3, 1995 |
|
PRAKASH CHAND Vs. STATE OF HARYANA
|
March 24, 1995 |
|
PRAKASH SINGH Vs. STATE OF PUNJAB
|
August 10, 1995 |
|
PRATAP SINGH Vs. SURJIT
|
April 6, 1995 |
|
PREET SINGH Vs. STATE OF PUNJAB
|
August 9, 1995 |
|
PREETI Vs. JOGINDER SINGH
|
April 25, 1995 |
|
PREM Vs. STATE OF HARYANA
|
August 21, 1995 |
|
PREM Vs. STATE OF HARYANA
|
September 7, 1995 |
|
PREM BAHADUR Vs. U.T. CHANDIGARH
|
January 25, 1995 |
|
PREM CHAND Vs. STATE OF PUNJAB
|
March 7, 1995 |
|
PREM CHAND Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
April 19, 1995 |
|
PREM CHAND KHUNGAR Vs. STATE OF PUNJAB
|
December 13, 1995 |
|
PREM KAUR Vs. AJIT SINGH
|
February 22, 1995 |
|
PREM LATA Vs. MURARI LAL
|
March 9, 1995 |
|
PREM PARKASH Vs. STATE OF HARYANA
|
December 13, 1995 |
|
PREM SINGH EX CK S I Vs. UNION OF INDIA
|
December 22, 1995 |
|
PREM SINGH GILL Vs. STATE OF PUNJAB
|
August 3, 1995 |
|
PREM SUKH Vs. SURAJ BHAN
|
August 29, 1995 |
|
PRINCE SALES CORPORATION Vs. PARTAP SINGH
|
October 5, 1995 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. PARAMJIT KAUR
|
January 16, 1995 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
October 19, 1995 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
April 18, 1995 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 12, 1995 |
|
PRITAM SINGH Vs. MUNICIPAL COMMITTEE
|
March 29, 1995 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
February 24, 1995 |
|
PRITAM SINGH Vs. AJIT SINGH CHATHA
|
May 1, 1995 |
|
PRITAM SINGH BATRA Vs. DEOL AGRO OIL LTD
|
January 20, 1995 |
|
PRITHI SINGH Vs. SHANTI SARUP
|
October 13, 1995 |
|
PRITHVI SINGH S/O CHUNNI LAL Vs. PRESIDING OFFICER CENTRAL GOVERNMENT
|
March 31, 1995 |
|
PRIYA KAPOOR Vs. STATE OF PUNJAB
|
April 27, 1995 |
|
PROSECUTOR V JAGBIR SINGH ALIAS LILU Vs. STATE OF HARYANA
|
October 10, 1995 |
|
PROVIDENT FUND INSPECTOR Vs. NIXO RUBBER WORKS KASHMIR ROAD
|
May 18, 1995 |
|
PUJA ROLLER FLOUR MILLS PVT LTD Vs. SATYA BALA JAIN
|
September 6, 1995 |
|
PUNAM SINHA Vs. TARSEM GOYAL
|
January 18, 1995 |
|
PUNEET BASSI Vs. PUNJAB UNIVERSITY
|
March 28, 1995 |
|
PUNJAB KHADI MANDAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
|
December 11, 1995 |
|
PUNJAB KHETI CENTRE Vs. JUGAL KISHORE BHARTIYA
|
May 2, 1995 |
|
PUNJAB MAIZE PRODUCT LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 2, 1995 |
|
PUNJAB MAIZE PRODUCTS LTD Vs. STATE
|
September 5, 1995 |
|
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF INCOME-TAX
|
October 19, 1995 |
|
PUNJAB NATIONAL BANK Vs. K L MALHOTRA
|
February 3, 1995 |
|
PUNJAB NATIONAL BANK Vs. PRITAM SINGH
|
January 25, 1995 |
|
PUNJAB SCHOOL EDU BOARD Vs. PIARA SINGH
|
September 11, 1995 |
|
PUNJAB STATE Vs. PARAMIT SINGH
|
February 19, 1995 |
|
PUNJAB STATE Vs. KULWINDER SINGH
|
May 25, 1995 |
|
PUNJAB STATE Vs. KESHAR SINGH DHILLON
|
October 31, 1995 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING Vs. LABOUR COURT
|
January 31, 1995 |
|
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED MILKFED Vs. M M MUNJAL
|
September 7, 1995 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. STATE OF PUNJAB
|
September 14, 1995 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. BATBIR SINGH
|
October 11, 1995 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD , CHANDIGARH Vs. HARJIT SINGH
|
July 3, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. NARESH CHAND
|
August 22, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH
|
November 24, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURTS
|
February 28, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
February 6, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
March 29, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. SARUP SINGH
|
January 11, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
November 1, 1995 |
|
PUNJAB STATE HANDLOOM WEAVERS APEX SOCIETY LTD Vs. STATE OF PUNJAB
|
August 25, 1995 |
|
PUNJAB STATE TUBEWELL CORPORATION LIMITED Vs. PUNJAB STATE TUBEWELL CORPORATION CLASS IV EMPLOYEES UNION
|
February 7, 1995 |
|
PUNJAB WIRELESS SYSTEMS LTD Vs. CANARA BANK
|
November 6, 1995 |
|
PUNJABI UNIVERSITY Vs. PRESIDING OFFICER LABOUR COURT
|
October 12, 1995 |
|
PUNJABI UNIVERSITY Vs. M R GARG
|
August 31, 1995 |
|
PUNNU RAM Vs. STATE OF HARYANA
|
April 18, 1995 |
|
PURAN Vs. FINANCIAL COMMISSIONER APPEALS
|
November 16, 1995 |
|
PURAN CHANDER SEN Vs. UNION OF INDIA AND OTHERS
|
February 9, 1995 |
|
PURAN CHANDRA PANDEY Vs. UNION OF INDIA
|
August 4, 1995 |
|
PURAN SALES CORPORATION Vs. STATE OF PUNJAB
|
February 8, 1995 |
|
PURAN SINGH Vs. SURJIT KAUR
|
February 23, 1995 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
January 4, 1995 |
|
PUSHKAR PRASAD Vs. PUNJAB NATIONAL BANK
|
May 17, 1995 |
|
PYARE LAL Vs. CHIEF SECRETARY TO GOVT OF HARYANA
|
August 4, 1995 |
|
PYARE LAL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS (SCHOOLS), PUNJAB
|
October 9, 1995 |
|
R C GOENKA Vs. SOM NATH JAIN
|
February 9, 1995 |
|
R C SOOD CO Vs. R KANT AND COMPANY
|
September 14, 1995 |
|
R K GOEL Vs. STATE OF HARYANA
|
September 8, 1995 |
|
R K SHARMA Vs. PANJAB UNIVERSITY
|
July 25, 1995 |
|
R P VERMA Vs. PUNJAB NATIONAL BANK
|
October 12, 1995 |
|
R S SATHI, DEPUTY DISTRICT ATTORNEY, C/O ADMINISTRATOR, HUDA, GURGAON Vs. STATE OF HARYANA
|
January 12, 1995 |
|
R SIVALINGAM Vs. STATE OF HARYANA
|
January 31, 1995 |
|
R. N. GOYAL Vs. D.S. JASPAL
|
May 31, 1995 |
|
R.C. GUPTA Vs. STATE OF HARYANA
|
January 9, 1995 |
|
RABINDER NATH KATAIYA Vs. HARYANA STATE
|
July 7, 1995 |
|
RABINDER SINGH Vs. STATE OF PUNJAB
|
January 27, 1995 |
|
RADHA DHIR Vs. SENIOR SUPERINTENDENT OF POLICE
|
January 3, 1995 |
|
RADHEY SHAM Vs. ANGOORI DEVI
|
April 4, 1995 |
|
RADHIKA THEATRE Vs. STATE OF HARYANA
|
November 13, 1995 |
|
RAGHBIR LAL VIRDI Vs. MANAGING DIRECTOR, F C I
|
August 24, 1995 |
|
RAGHBIR SINGH Vs. VERSUS STATE OF HARYANA
|
January 17, 1995 |
|
RAGHBIR SINGH Vs. UNION OF INDIA
|
February 17, 1995 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
September 7, 1995 |
|
RAGHBIR SINGH Vs. LILU RAM
|
August 2, 1995 |
|
RAGHBIR SINGH Vs. PRITAM SINGH
|
December 5, 1995 |
|
Raghbir Singh Vs. State of Haryana
|
February 8, 1995 |
|
RAGHU NATH Vs. STATE OF HARYANA
|
September 4, 1995 |
|
RAGHUBIR SINGH GILL Vs. SURJIT KAUR
|
January 10, 1995 |
|
RAGHUVANSH KUMAR SEHGAL Vs. STATE OF PUNJAB
|
December 14, 1995 |
|
RAGHUVIR SINGH Vs. STATE OF HARYANA
|
January 18, 1995 |
|
RAI JASBIR SINGH Vs. STATE OF PUNJAB
|
November 6, 1995 |
|
RAI SINGH Vs. MOHINDER SINGH
|
December 22, 1995 |
|
RAI SINGH Vs. STATE OF HARYANA
|
October 16, 1995 |
|
RAJ BALA Vs. STATE OF HARYANA
|
January 5, 1995 |
|
RAJ BALA Vs. VIDYA MALIK
|
May 16, 1995 |
|
RAJ BALA Vs. MAHABIR
|
November 8, 1995 |
|
RAJ BALA ALIAS RAJO Vs. DEVI PARKASH
|
March 14, 1995 |
|
RAJ BEER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 1995 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 17, 1995 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
February 23, 1995 |
|
RAJ KUMAR Vs. HE GENERAL MANAGER, HARYANA ROADWAYS, JIND
|
February 8, 1995 |
|
RAJ KUMAR VERMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 1995 |
|
RAJ KUMARI Vs. STATE OF HARYANA
|
February 10, 1995 |
|
RAJ PAL Vs. HARYANA STATE ELECTRICITY BOARD
|
November 29, 1995 |
|
RAJ PAL Vs. STATE OF HARYANA
|
May 23, 1995 |
|
RAJ PAL Vs. STATE OF HARYANA AND OTHERS
|
August 23, 1995 |
|
RAJ RISHI GUPTA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
October 13, 1995 |
|
RAJ RISHI GUPTA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 1, 1995 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
October 4, 1995 |
|
RAJ SINGH Vs. PUNJAB STATE AND ANOTHER
|
July 20, 1995 |
|
RAJBIR Vs. USHA DEVI
|
October 18, 1995 |
|
RAJBIR Vs. STATE OF HARYANA
|
March 22, 1995 |
|
RAJBIR Vs. STATE OF HARYANA
|
February 21, 1995 |
|
RAJBIR SINGH Vs. HARYANA AGRICULTURE UNIVERSITY, HISAR
|
September 7, 1995 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
November 17, 1995 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
September 6, 1995 |
|
RAJBIR SINGH SEPOY/LANS NAIK Vs. STATE OF HARYANA
|
December 13, 1995 |
|
RAJBIR SINGH SUNAR Vs. STATE OF HARYANA
|
October 20, 1995 |
|
RAJENDER KUMAR Vs. STATE OF HARYANA
|
January 16, 1995 |
|
RAJENDER PRASHAD Vs. STATE OF HARYANA
|
October 11, 1995 |
|
RAJENDER SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
May 1, 1995 |
|
RAJESH ALIAS PAPPU Vs. STATE OF HARYANA
|
September 7, 1995 |
|
RAJESH GARG Vs. STATE OF PUNJAB
|
August 2, 1995 |
|
RAJESH KOHLI Vs. STATEUNION TERRITORY OF CHANDIGARH
|
December 8, 1995 |
|
RAJESH KUMAR Vs. THE STATE OF HARYANA AND OTHERS
|
October 31, 1995 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 25, 1995 |
|
RAJESH KUMAR Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
August 30, 1995 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
August 23, 1995 |
|
RAJESH KUMAR DUTTA Vs. PRESIDING OFFICER
|
January 5, 1995 |
|
RAJINDER BHUSHAN Vs. STATE OF PUNJAB
|
January 11, 1995 |
|
RAJINDER GUPTA Vs. CHANDIGARH ADMINISTRATION
|
May 25, 1995 |
|
RAJINDER KRISHAN KHANNA Vs. UNION OF INDIA
|
April 21, 1995 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
March 29, 1995 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
February 8, 1995 |
|
RAJINDER KUMAR MEHTA Vs. STATE OF HARYANA
|
August 4, 1995 |
|
RAJINDER KUMAR MITTAL Vs. STATE OF PUNJAB
|
March 31, 1995 |
|
RAJINDER PARSAD Vs. RAJ SINGH
|
March 24, 1995 |
|
RAJINDER PARSHAD Vs. STATE OF PUNJAB
|
August 16, 1995 |
|
RAJINDER PARSHAD Vs. SARLA DEVI
|
November 28, 1995 |
|
RAJINDER PARSHAD SHARMA Vs. SHASHI SHARMA
|
February 17, 1995 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
April 3, 1995 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
April 22, 1995 |
|
RAJINDER SINGH Vs. ARINDER KAUR
|
July 3, 1995 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 16, 1995 |
|
RAJINDER SINGH LAMBA Vs. STATE OF HARYANA
|
February 16, 1995 |
|
RAJIV KAPOOR Vs. WELFARE ASSOCIATION
|
May 10, 1995 |
|
RAJIV KUMAR SHARMA Vs. STATE OF HARYANA
|
February 28, 1995 |
|
RAJNI Vs. RAJESH SAWHNEY
|
August 7, 1995 |
|
RAJNI BALA Vs. STATE OF HARYANA
|
July 27, 1995 |
|
RAJNI VALI Vs. CHANDIGARH ADMINISTRATION
|
December 1, 1995 |
|
RAJO Vs. STATE OF HARYANA
|
November 6, 1995 |
|
RAJWANT SINGH REWAT Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
|
March 25, 1995 |
|
RAJWATI Vs. RAJESH KUMARI
|
October 13, 1995 |
|
RAKESH DUMRA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX-CUM-GIFT-TAX
|
August 9, 1995 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
December 13, 1995 |
|
RAKESH KUMAR @ GOLDI Vs. STATE OF PUNJAB
|
October 17, 1995 |
|
RAKESH KUMAR DUGGAL Vs. BALDEV KUMAR DUGGAL
|
August 16, 1995 |
|
RAKESH KUMAR SHARMA Vs. SUMAN SHARMA
|
April 3, 1995 |
|
RAKESH KUMAR SHARMA Vs. MADAN MOHAN SETH
|
March 23, 1995 |
|
RAKESH KUMAR SINGLA Vs. STATE OF HARYANA
|
July 21, 1995 |
|
RAKESH MOHANTA Vs. MAJ GENERAL AMRIK SINGH
|
January 16, 1995 |
|
RAKESH SONI Vs. KRISHAN LAL
|
January 24, 1995 |
|
RAKHA RAM Vs. STATE OF HARYANA
|
January 4, 1995 |
|
RAM AVTAR CONDUCTOR Vs. STATE OF HARYANA
|
March 13, 1995 |
|
RAM AVTAR SINGH Vs. STATE OF HARYANA
|
January 17, 1995 |
|
RAM CHAND Vs. GORA LAL BALDEV KRISHAN
|
February 8, 1995 |
|
RAM CHAND Vs. STATE OF HARYANA
|
August 11, 1995 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
January 4, 1995 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
July 31, 1995 |
|
RAM CHANDER YADAV Vs. SECRETARY TO GOVERNMENT STATE OF HARYANA
|
December 4, 1995 |
|
RAM DASS RICE AND GENERAL MILLS Vs. STATE OF PUNJAB
|
May 2, 1995 |
|
RAM DFAARI, KEEPER MINI ZOO IILIAD LAKE, ROHTAK Vs. CHIEF WUD LIFE WARDEN, HARYANA
|
November 3, 1995 |
|
RAM DHAN Vs. STATE OF HARYANA
|
March 30, 1995 |
|
RAM DHARI Vs. STATE OF HARYANA
|
April 19, 1995 |
|
RAM DHARI Vs. DARBO
|
December 20, 1995 |
|
RAM GOPAL Vs. SHER SINGH
|
January 4, 1995 |
|
RAM JASH Vs. FINANCIAL COMMISSIONER
|
August 30, 1995 |
|
RAM JIWAN Vs. STATE OF HARYANA
|
October 18, 1995 |
|
RAM KHILAWAN Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHD
|
January 17, 1995 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
May 9, 1995 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
February 14, 1995 |
|
RAM KRISHAN CHHOKAR Vs. JAGMOHAN SINGH AHLUWALIA
|
August 31, 1995 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
November 8, 1995 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
December 5, 1995 |
|
RAM KUMAR Vs. CHAMAN LAL
|
January 4, 1995 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
January 31, 1995 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
September 18, 1995 |
|
RAM KUMAR RAO Vs. STATE OF HARYANA
|
September 8, 1995 |
|
RAM LAL Vs. STATE OF PUNJAB
|
September 14, 1995 |
|
RAM LAL Vs. STATE OF HARYANA
|
June 1, 1995 |
|
RAM LAL Vs. STATE OF HARYANA
|
November 22, 1995 |
|
RAM LAL ASSISTANT Vs. STATE OF HARYANA
|
July 10, 1995 |
|
RAM MURTI SHARMA Vs. STATE OF HARYANA
|
January 2, 1995 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
February 8, 1995 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
October 10, 1995 |
|
RAM PAL Vs. AJMER SINGH
|
May 17, 1995 |
|
RAM PAT Vs. STATE OF HARYANA
|
December 8, 1995 |
|
RAM PHAL Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT HARYANA DEVELOPMENT AND
|
November 10, 1995 |
|
RAM PHAL THAKHAR SARPANCH UNDER SUSPENSION GRAM PANCHAYAT Vs. DEPUTY COMMISSIONER
|
May 3, 1995 |
|
RAM PIARI Vs. HUKKAM DEVI
|
November 24, 1995 |
|
RAM RAKHI Vs. BIMLA DEVI
|
March 8, 1995 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
March 2, 1995 |
|
RAM SARAN Vs. STATE OF PUNJAB
|
August 23, 1995 |
|
RAM SARUP Vs. LABOUR COURT
|
January 31, 1995 |
|
RAM SARUP Vs. STATE OF HARYANA
|
August 25, 1995 |
|
RAM SINGH GAUR Vs. STATE OF HARYANA
|
February 3, 1995 |
|
RAMA KANTA Vs. MOHINDER LAXMIDAS BHANDULA
|
February 7, 1995 |
|
RAMA PATI Vs. STATE OF HARYANA
|
January 19, 1995 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
February 7, 1995 |
|
RAMESH STONWARE ETC Vs. STATE OF HARYANA ETC
|
May 2, 1995 |
|
RAMESHWAR Vs. HARYANA STATE ELECTRICITY BOARD
|
January 4, 1995 |
|
RAMESHWAR Vs. STATE OF HARYANA
|
July 7, 1995 |
|
RAMESHWAR DASS Vs. NARSING DASS
|
July 4, 1995 |
|
RAMESHWAR NAIN, ZILEDAR Vs. VITHAL RAM, ENGINEER
|
October 11, 1995 |
|
RAN PAL SINGH Vs. BOARD OF SCHOOL EDUCATION
|
August 30, 1995 |
|
RAN SINGH MALIK Vs. STATE OF HARYANA AND OTHERS
|
August 31, 1995 |
|
RANA PARTAP PRINTING PRESS Vs. STATE OF HARYANA
|
December 8, 1995 |
|
RANA SUKH RAJ Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
|
August 31, 1995 |
|
RANBIR SINGH Vs. BALBIR KAUR
|
March 1, 1995 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
September 7, 1995 |
|
RANDHIR SINGH Vs. JOINT SECRETARY, CO-OPERATION
|
November 15, 1995 |
|
RANDHIR SINGH Vs. PRESIDING OFFICER
|
March 6, 1995 |
|
RANDHIR SINGH Vs. MOHAN SINGH
|
February 1, 1995 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
December 6, 1995 |
|
RANG LAL Vs. STATE OF HARYANA
|
July 19, 1995 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
March 15, 1995 |
|
RANJIT SINGH Vs. UNION OF INDIA
|
February 9, 1995 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
October 10, 1995 |
|
RANJIT SINGH Vs. HARI MITTAR SHARMA
|
August 10, 1995 |
|
RANJIT SINGH Vs. K K SIKAND
|
July 11, 1995 |
|
RANJIT SINGH ALIAS AMRU Vs. STATE OF PUNJAB
|
September 8, 1995 |
|
RANJIT SINGHS Vs. GURDEV KAUR
|
March 31, 1995 |
|
RAO BINDER SINGH Vs. STATE OF PUNJAB
|
November 27, 1995 |
|
RASHMI CHHABRA Vs. VIJAY KAUR AHUJA
|
May 4, 1995 |
|
RATI RAM Vs. STATE OF HARYANA
|
April 24, 1995 |
|
RATI RAM Vs. STATE OF HARYANA
|
August 21, 1995 |
|
RATNA RAJ LAXMI, LECTURER Vs. M D U ROHTAK
|
November 13, 1995 |
|
RATTAN LAL Vs. STATE OF HARYANA
|
January 3, 1995 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
March 25, 1995 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
December 11, 1995 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
March 31, 1995 |
|
RAUNAK CHAND Vs. STATE OF PUNJAB
|
February 17, 1995 |
|
RAVI KANT GUPTA Vs. STATE OF PUNJAB
|
August 2, 1995 |
|
RAVI KANT KAPUR Vs. PREM PARKASH TALWAR
|
March 1, 1995 |
|
RAVI KUMAR ETC Vs. STATE OF HARYANA
|
March 20, 1995 |
|
RAVI KUMAR SABHARWAL Vs. PUNJAB STATE TUBEWELL CORPORATION
|
January 30, 1995 |
|
RAVI MOHAN DUGGAL Vs. STATE OF PUNJAB
|
May 30, 1995 |
|
RAVI PARKASH Vs. STATE OF HARYANA AND OTHERS
|
April 27, 1995 |
|
RAVINDER KUMAR Vs. NIRMAL
|
April 3, 1995 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
April 26, 1995 |
|
RAVINDER SINGH SAINI Vs. STATE OF PUNJAB
|
August 23, 1995 |
|
RAWAIL SINGH Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
RAYMAN Vs. LEKH RAJ KUKREJA
|
February 9, 1995 |
|
REHRA RAM Vs. AKHEY RAM
|
December 5, 1995 |
|
REKHA RANI Vs. NARINDER MOHAN
|
January 19, 1995 |
|
RICE ENGINEERING SUPPLY COMPANY, DELHI Vs. MOHINDER SINGH
|
September 12, 1995 |
|
RISAL KHAN Vs. STATE OF HARYANA
|
May 15, 1995 |
|
RITA RANI Vs. RAMESH KUMAR
|
January 13, 1995 |
|
RITU GUPTA Vs. STATE OF HARYANA
|
July 12, 1995 |
|
ROHTAS SINGH MALIK Vs. STATE OF HARYANA AND ANOTHER
|
January 4, 1995 |
|
ROMESH KUMAR Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
ROMILA JAIN Vs. STATE OF HARYANA
|
January 27, 1995 |
|
ROOP CHAND & COMPANY Vs. STATE OF PUNJAB
|
September 6, 1995 |
|
ROOP DEVI Vs. BABU RAM
|
November 9, 1995 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
March 30, 1995 |
|
ROSHAN LAL Vs. HARYANA STATE ELECTRICITY BOARD
|
February 9, 1995 |
|
ROSHAN LAL Vs. ASHOK KUMAR
|
February 28, 1995 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
March 31, 1995 |
|
ROSHAN LAL Vs. MUNICIPAL COMMITTEE
|
August 17, 1995 |
|
ROSHAN LAL Vs. THE STATE OF PUNJAB AND ANR.
|
September 14, 1995 |
|
ROSHNI DEVI Vs. STATE OF HARYANA
|
July 21, 1995 |
|
RULDA RAM Vs. STATE OF HARYANA
|
October 20, 1995 |
|
RUMIKA YADAV Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
August 29, 1995 |
|
RUPINDER PAL SINGH Vs. STATE OF PUNJAB
|
January 11, 1995 |
|
RUPINDER SINGH GILL Vs. PUNJABI UNIVERSITY, PATIALA
|
October 16, 1995 |
|
S B S CHARITABLE NURSING TRAINING INSTITUTE & HOSPITAL Vs. STATE OF PUNJAB
|
March 23, 1995 |
|
S BALDEV SINGH Vs. STATE OF PUNJAB
|
March 9, 1995 |
|
S BHUPINDER SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 24, 1995 |
|
S D COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 6, 1995 |
|
S I BHIM SINGH Vs. STATE OF HARYANA
|
February 16, 1995 |
|
S K JAIN Vs. NARINDER SINGH
|
December 4, 1995 |
|
S P AHUJA Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
January 30, 1995 |
|
S S GIRDHAR Vs. STATE OF HARYANA
|
December 1, 1995 |
|
S.D. GOPAL Vs. STATE OF PUNJAB AND OTHERS
|
April 22, 1995 |
|
S.N. CHEMICAL INDUSTRIES Vs. STATE OF PUNJAB
|
September 11, 1995 |
|
S.S. BHATOA Vs. FOOD CORPORATION OF INDIA
|
August 17, 1995 |
|
S.S. LALLI Vs. SECRETARY TO GOVERNMENT PUNJAB .
|
January 4, 1995 |
|
S.S. RANA Vs. STATE OF HARYANA AND OTHERS
|
July 12, 1995 |
|
SACHDEV AND ANR. Vs. PREM CHAND AND ORS.
|
May 15, 1995 |
|
SACHIN GAUR Vs. PUNJAB UNIVERSITY PATIALA
|
October 12, 1995 |
|
SADA NANDA Vs. INDRA DEVI
|
February 16, 1995 |
|
SADA SINGH Vs. UNION OF INDIA
|
December 22, 1995 |
|
SADHANA CHAUDHARY Vs. HARYANA PUBLIC SERVICE COMMISSION
|
March 21, 1995 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
August 14, 1995 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
August 25, 1995 |
|
SAHIB SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 2, 1995 |
|
SAKATAR SINGH Vs. SECRETARY TO GOVT. OF HARYANA
|
October 17, 1995 |
|
SALINDER SINGH Vs. STATE OF PUNJAB
|
August 8, 1995 |
|
SAMEY SINGH Vs. STATE OF HARYANA
|
June 1, 1995 |
|
SANDHU C S Vs. STATE OF PUNJAB
|
July 7, 1995 |
|
SANGRAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 23, 1995 |
|
SANJAY KUMAR SHARMA Vs. HARYANA LABOUR WELFARE BOARD
|
August 25, 1995 |
|
SANJAY SINGH, ADVOCATE Vs. STATE OF PUNJAB
|
August 11, 1995 |
|
SANSAR CHAND Vs. STATE OF HARYANA
|
March 29, 1995 |
|
SANT LAL Vs. STATE OF HARYANA
|
February 14, 1995 |
|
SANT LAL Vs. PREM CHANDEL
|
November 20, 1995 |
|
SANT RAM Vs. JOINT DIRECTOR PANCHAYATS
|
May 3, 1995 |
|
SANTA SINGH Vs. PUNJAB NATIONAL BANK
|
July 5, 1995 |
|
SANTOKH SINGH Vs. GURPAL SINGH
|
March 30, 1995 |
|
SANTOKH SINGH Vs. BANTA SINGH
|
December 11, 1995 |
|
SANTOKH SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 23, 1995 |
|
SANTOSH DEVI Vs. VIR CHAND
|
December 4, 1995 |
|
SANTOSH KAUR Vs. JAGTAR SINGH
|
March 14, 1995 |
|
SANTOSH KUMARI Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
February 3, 1995 |
|
SANTOSH TULI Vs. UNION OF INDIA
|
July 6, 1995 |
|
SARABJIT SINGH @ SODI Vs. STATE OF PUNJAB
|
February 9, 1995 |
|
SARAN SINGH JAGGI Vs. STATE OF PUNJAB
|
August 10, 1995 |
|
SARASAMMA Vs. UNION OF INDIA
|
October 31, 1995 |
|
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. JOINT EXCISE AND TAXATION COMMISSIONER
|
July 10, 1995 |
|
SARDAR KARTAR SINGH Vs. STATE OF HARYANA
|
December 19, 1995 |
|
SARDAR LAL Vs. STATE OF PUNJAB
|
November 30, 1995 |
|
SARDAR SATWANT SINGH Vs. REGISTRAR OF COMPANIES
|
February 9, 1995 |
|
SARDARA SINGH Vs. DURGA DEVI
|
August 14, 1995 |
|
SARJIWAN KANTA Vs. STATE OF PUNJAB
|
July 21, 1995 |
|
SARLA SANGWAN Vs. UNION OF INDIA
|
January 2, 1995 |
|
SAROJ Vs. STATE OF HARYANA
|
July 9, 1995 |
|
SAROJ KUNDRA Vs. STATE OF PUNJAB
|
December 1, 1995 |
|
SARPAL SINGH Vs. MALKIAT SINGH
|
March 8, 1995 |
|
SARUP KRISHAN SHARMA Vs. STATE OF HARYANA
|
March 9, 1995 |
|
SARUP SINGH Vs. PELA RAM
|
February 24, 1995 |
|
SARVAN SINGH Vs. STATE OF PUNJAB
|
June 1, 1995 |
|
SARWAN KUMAR MUNJAL Vs. STATE OF HARYANA
|
August 17, 1995 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
April 7, 1995 |
|
SARWAN SINGH Vs. PARAMJIT SINGH
|
February 14, 1995 |
|
SARWAN SINGH Vs. SENIOR SALES OFFICER
|
May 8, 1995 |
|
SAT DARSHAN KALIA Vs. STATE OF PUNJAB
|
November 15, 1995 |
|
SAT DEV KHULLAR Vs. MUNICIPAL COMMITTEE
|
November 30, 1995 |
|
SAT PAL Vs. INCOME-TAX APPELLATE TRIBUNAL
|
September 18, 1995 |
|
SAT PAL Vs. STATE OF HARYANA
|
August 22, 1995 |
|
SAT PAL Vs. STATE OF HARYANA
|
October 10, 1995 |
|
SAT PAL JINDAL Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 1995 |
|
SAT PAL NEGI Vs. STATE OF HARYANA
|
July 3, 1995 |
|
SATAYWAN AND OTHERS Vs. THE PANIPAT COOPERATIVE SUGAR MILLS LTD. (DISTILLERY U NIT), PANIPAT
|
November 27, 1995 |
|
SATBIR Vs. STATE OF HARYANA
|
September 11, 1995 |
|
SATBIR KATARIA Vs. STATE OF HARYANA
|
August 4, 1995 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
August 30, 1995 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
February 9, 1995 |
|
SATGUR DASS EX-S S MASTER Vs. STATE OF HARYANA
|
July 10, 1995 |
|
SATINDER SINGH Vs. BALJIT KAUR
|
March 23, 1995 |
|
SATISH CHANDER SETHI Vs. CHUNI LAL SHYAM SUNDER
|
September 20, 1995 |
|
SATISH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 29, 1995 |
|
SATISH KUMAR DUGGAL Vs. STATE OF PUNJAB
|
May 16, 1995 |
|
SATISH KUMAR RAUHIL Vs. STATE OF HARYANA
|
November 17, 1995 |
|
SATISH NATH SHARMA Vs. STATE OF HARYANA
|
September 6, 1995 |
|
SATISH VERMA CLERK SENIOR SECONDARY BRANCH, BOARD OF SCHOOL EDUCATION HARYANA BHIWANI Vs. HARYANA SCHOOL EDUCATION BOARD THROUGH ITS SECRETARY AT BHIWANI
|
July 10, 1995 |
|
SATNAM KAUR Vs. STATE OF HARYANA
|
April 27, 1995 |
|
SATNAM SINGH Vs. KULWANT KAUR
|
August 7, 1995 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
December 8, 1995 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
February 3, 1995 |
|
SATVIR SINGH Vs. STATE OF HARYANA
|
July 17, 1995 |
|
SATWINDER SINGH ALIAS PINKA Vs. UNION OF INDIA
|
October 19, 1995 |
|
SATYA DEVI Vs. GIAN
|
March 14, 1995 |
|
SATYA PARKASH Vs. STATE OF HARYANA
|
August 25, 1995 |
|
SATYA VIR SINGH PTI Vs. STATE OF HARYANA
|
January 17, 1995 |
|
SATYA WATI Vs. SAT PAL
|
July 11, 1995 |
|
SATYAWAN Vs. STATE OF HARYANA
|
May 26, 1995 |
|
SAURABH BHATIA Vs. PUNJABI UNIVERSITY
|
October 11, 1995 |
|
SAVITA ARYA Vs. STATE OF HARYANA
|
July 4, 1995 |
|
SAVITA RANI Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 6, 1995 |
|
SAVODYA BAL SHIKSHA SAMITI Vs. HARYANA SCHOOL EDUCATION BOARD
|
October 10, 1995 |
|
SECRETARY HARYANA STATE ELECTRICITY BOARD Vs. STATE OF HARYANA
|
January 24, 1995 |
|
SEES Vs. STATE OF PUNJAB
|
January 20, 1995 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
May 3, 1995 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
April 20, 1995 |
|
SEWA SINGH SARPANCH Vs. SECRETARY TO GOVERNMENT
|
January 11, 1995 |
|
SH SURESH KUMAR Vs. STATE OF HARYANA
|
October 8, 1995 |
|
SH SURJIT RAI Vs. SH PREM KUMAR KHERA
|
January 6, 1995 |
|
SHAILENDER SINGH SAINI Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 1995 |
|
SHAKTI CHAND Vs. THE HARYANA KHADI AND VILLAGE INDUSTRIES BOARD, PANCHKULA AND OTHERS
|
May 10, 1995 |
|
SHAKUNTALA DEVI Vs. STATE OF HARYANA
|
July 6, 1995 |
|
SHAM KAUR Vs. BAGGA SINGH
|
August 8, 1995 |
|
SHAM LAL Vs. KANTA DEVI
|
February 16, 1995 |
|
SHAM SINGH HARIKAY Vs. LUDHIANA IMPROVEMENT TRUST
|
May 25, 1995 |
|
SHAM SUNDER Vs. MAHAVIR PARSHAD
|
July 25, 1995 |
|
SHAM SUNDER Vs. SHORI LAL
|
September 20, 1995 |
|
SHAM SUNDER GUPTA Vs. STATE BANK OF INDIA
|
November 21, 1995 |
|
SHAMIR SINGH Vs. CHANDIGARH HOUSING BOARD
|
March 29, 1995 |
|
SHAMSHER SINGH Vs. SWARAN SINGH
|
November 1, 1995 |
|
SHAMSHER SINGH Vs. TIKA RAM EDUCATION SOCIETY REGISTERED
|
August 30, 1995 |
|
SHANKAR BAHADUR Vs. STATE OF HARYANA
|
September 20, 1995 |
|
SHANTI DEVI Vs. STATE OF PUNJAB
|
June 9, 1995 |
|
SHARANPAL SANDHU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 1995 |
|
SHARDA RANI Vs. STATE OF HARYANA
|
September 5, 1995 |
|
SHASHI ADDI-CHEM INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
February 13, 1995 |
|
SHASHI BHUSHAN Vs. FOOD CORPORATION OF INDIA
|
October 19, 1995 |
|
SHASHI KUMAR GUPTA Vs. STATE OF HARYANA
|
April 24, 1995 |
|
SHEO RAM Vs. DARI SINGH
|
January 5, 1995 |
|
SHER SINGH Vs. BHATERI
|
April 7, 1995 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
April 19, 1995 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
October 20, 1995 |
|
SHER SINGH Vs. SADHU SINGH
|
May 15, 1995 |
|
SHILLA ALIAS SHILENDER Vs. STATE OF HARYANA
|
April 19, 1995 |
|
SHIV CHARAN Vs. H S E B
|
July 24, 1995 |
|
SHIV CHARAN SINGH GILL Vs. PUNJAB UNIVERSITY CHANDIGARH
|
September 5, 1995 |
|
SHIV DAYAL Vs. STATE OF HARYANA
|
February 9, 1995 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
February 17, 1995 |
|
SHIV KUMAR Vs. STATE OF PUNJAB
|
September 5, 1995 |
|
SHIV NARAIN BANSAL Vs. STATE OF HARYANA
|
July 4, 1995 |
|
SHIV V.K. DASS Vs. STATE OF PUNJAB
|
December 22, 1995 |
|
SHREE MARKANDE METAL (INDIA) PVT LTD Vs. STATE OF HARYANA
|
March 28, 1995 |
|
SHREYANS PAPER MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 8, 1995 |
|
SHRI CHAND Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 1995 |
|
SHRI VIDYA RAM Vs. STATE OF HARYANA
|
February 17, 1995 |
|
SHUKAL DEO PARSAD Vs. PANCHAYAT SAMITI
|
February 21, 1995 |
|
SIKANDAR Vs. KAMLESH
|
February 17, 1995 |
|
SIKANDAR SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
April 17, 1995 |
|
SIKANDER SINGH Vs. STATE OF PUNJAB
|
July 6, 1995 |
|
SIMARJIT KAUR Vs. BAKSHISH SINGH
|
January 25, 1995 |
|
SIMRANJIT SINGH MANN Vs. STATE OF PUNJAB
|
March 27, 1995 |
|
SIS PAL Vs. UNION OF INDIA AND OTHERS
|
November 10, 1995 |
|
SITA RAM Vs. STATE OF HARYANA AND ANOTHER
|
September 4, 1995 |
|
SITA RAM Vs. PRESIDING OFFICER LABOUR COURT
|
May 18, 1995 |
|
SITA RAM Vs. STATE OF HARYANA
|
January 19, 1995 |
|
SITA SHARMA Vs. KULWANT SINGH
|
January 18, 1995 |
|
SITA SINGH Vs. STATE OF PUNJAB
|
January 12, 1995 |
|
SMT. AMARJIT KAUR Vs. BHAKRA BEAS MANAGEMENT BOARD
|
April 7, 1995 |
|
SMT. KAMLA DEVI ALIAS KRISHNA DEVI Vs. ASSISTANT DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB, JALANDHAR AND OTHERS
|
December 5, 1995 |
|
SMT. PARAMJIT KAUR Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
SNEH LATA SINGLA Vs. STATE OF HARYANA
|
August 20, 1995 |
|
SOHAN LAL Vs. SURINDER
|
January 6, 1995 |
|
SOHAN SINGH TUCKER Vs. STATE OF PUNJAB
|
March 31, 1995 |
|
SOM DATT Vs. STATE OF PUNJAB
|
March 28, 1995 |
|
SOM NATH S O RAMJI DASS Vs. STATE OF HARYANA
|
March 2, 1995 |
|
SOM VEER LAMBA Vs. HARYANA PUBLIC SERVICE COMMISSION
|
November 21, 1995 |
|
SONA Vs. KARAMBIR SON OF HIRA NAND
|
March 15, 1995 |
|
SONA Vs. GENERAL MANAGER HARYANA ROADWAYS BUS DEPOT
|
February 14, 1995 |
|
SONA & ORS Vs. GENERAL MANAGER, HARYANA ROADWAYS BUS DEPOT, REWARI & ORS
|
February 4, 1995 |
|
SORABH AGGARWAL Vs. GOVT. OF INDIA, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
|
December 18, 1995 |
|
SRI KRISHAN Vs. STATE OF HARYANA
|
April 22, 1995 |
|
STATE BANK OF INDIA Vs. H K DOGRA
|
April 24, 1995 |
|
STATE BANK OF INDIA Vs. S B ASSOCIATES
|
July 19, 1995 |
|
STATE BANK OF PATIALA Vs. O P LATKA
|
February 20, 1995 |
|
STATE ELEC BOARD Vs. STATE BOARD PREVENTION AND CONTROL OF WATER POLLUTION
|
January 11, 1995 |
|
STATE GOVERNMENT OF PUNJAB AND OTHERS Vs. KALA SINGH
|
April 6, 1995 |
|
STATE OF HARYANA Vs. A.K. SEHGAL
|
November 15, 1995 |
|
STATE OF HARYANA Vs. JAI PARKASH
|
December 19, 1995 |
|
STATE OF HARYANA Vs. KAMLA DEVI
|
July 5, 1995 |
|
STATE OF HARYANA Vs. FREE WHEEL INDIA LIMITED
|
December 5, 1995 |
|
STATE OF HARYANA Vs. DASAUNDA SINGH WARYAM SINGH
|
November 27, 1995 |
|
STATE OF HARYANA Vs. KAKA SINGH
|
January 9, 1995 |
|
STATE OF HARYANA Vs. LAL CHAND
|
January 23, 1995 |
|
STATE OF HARYANA Vs. SHAM BIHARI
|
July 4, 1995 |
|
STATE OF HARYANA Vs. SIRI DUTT
|
July 3, 1995 |
|
STATE OF HARYANA Vs. AVANINDRA KUMAR BANSAL
|
February 22, 1995 |
|
STATE OF HARYANA Vs. RAM PARTAP
|
December 18, 1995 |
|
STATE OF HARYANA Vs. RAM SINGH
|
May 29, 1995 |
|
STATE OF HARYANA Vs. HANS RAJ
|
July 3, 1995 |
|
STATE OF HARYANA PROSECUTOR Vs. JAGBIR SINGH
|
October 10, 1995 |
|
STATE OF PUNJAB Vs. BHAJNO
|
September 15, 1995 |
|
STATE OF PUNJAB Vs. RIKHI DEV KUMAR
|
November 20, 1995 |
|
STATE OF PUNJAB Vs. DARSHAN SINGH
|
July 19, 1995 |
|
STATE OF PUNJAB Vs. SANTOKH SINGH
|
July 17, 1995 |
|
STATE OF PUNJAB Vs. HARBANS SINGH
|
August 21, 1995 |
|
STATE OF PUNJAB Vs. MATI SINGH EX
|
August 14, 1995 |
|
STATE OF PUNJAB Vs. DR. SUKHDEV SINGH
|
January 30, 1995 |
|
STATE OF PUNJAB Vs. TARA SINGH SHAHI
|
January 24, 1995 |
|
STATE OF PUNJAB Vs. ANIL KUMAR
|
October 31, 1995 |
|
STATE OF PUNJAB Vs. HARJINDER SINGH
|
November 2, 1995 |
|
STATE OF PUNJAB Vs. GURMEET SINGH
|
September 18, 1995 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH
|
November 30, 1995 |
|
STATE OF PUNJAB Vs. JAGTAR SINGH
|
November 1, 1995 |
|
STATE OF PUNJAB Vs. NARATA RAM
|
November 29, 1995 |
|
STATE OF PUNJAB Vs. DES RAJ
|
April 18, 1995 |
|
STATE OF PUNJAB Vs. RAJESH MALHOTRA
|
December 7, 1995 |
|
STATE OF PUNJAB Vs. SHAM LAL CHAWLA
|
July 17, 1995 |
|
STATE OF PUNJAB Vs. MOHINDER KAUR
|
March 28, 1995 |
|
STATE OF PUNJAB Vs. MUKHTIAR SINGH
|
January 19, 1995 |
|
STATE OF PUNJAB Vs. CHINT RAM
|
March 29, 1995 |
|
STATE OF PUNJAB Vs. SHIV KARAN
|
March 24, 1995 |
|
STATE OF PUNJAB Vs. SARDUL SINGH
|
September 7, 1995 |
|
STATE OF PUNJAB Vs. JAGJIT SINGH, SI
|
September 14, 1995 |
|
STATE OF PUNJAB Vs. STATE OF PUNJAB
|
December 20, 1995 |
|
STATE OF PUNJAB Vs. JAGTAR SINGH
|
January 24, 1995 |
|
STATE OF PUNJAB Vs. SH CHHEDI LALL
|
January 2, 1995 |
|
STATE OF PUNJAB Vs. BODH RAJ
|
January 12, 1995 |
|
STATE OF PUNJAB Vs. BABU SINGH
|
February 22, 1995 |
|
STATE OF PUNJAB Vs. RAJ KUMAR BIALA
|
March 1, 1995 |
|
STATE OF PUNJAB Vs. KHUSHALA
|
February 8, 1995 |
|
STATE OF PUNJAB Vs. KISHAN SINGH
|
January 11, 1995 |
|
STATE OF PUNJAB Vs. SATNAM SINGH
|
November 28, 1995 |
|
STATE OF PUNJAB Vs. BAKHSHISH SINGH ALIAS SHISHA
|
December 18, 1995 |
|
STATE OF PUNJAB Vs. CHARAN SINGH
|
September 14, 1995 |
|
STATE OF PUNJAB Vs. JUGRAJ SINGH
|
September 19, 1995 |
|
STATE OF PUNJAB AND ANOTHER Vs. MANDER SINGH
|
February 24, 1995 |
|
STATE OF RAJASTHAN Vs. MUKESH KUMAR SHARMA
|
November 2, 1995 |
|
SUB INSPECTOR NAGINDER SINGH RANA Vs. STATE OF PUNJAB
|
June 3, 1995 |
|
SUB INSPECTOR SURJIT SINGH Vs. STATE OF PUNJAB
|
April 18, 1995 |
|
SUBASH BAJAJ Vs. MEHRA ENTERPRISES
|
May 4, 1995 |
|
SUBASH CHANDER Vs. UNION OF INDIA
|
December 20, 1995 |
|
SUBASH CHANDER AND OTHERS Vs. STATE OF PUNJAB AND OTHER
|
July 20, 1995 |
|
SUBE SINGH Vs. STATE OF HARYANA
|
December 20, 1995 |
|
SUBHASH Vs. STATE OF HARYANA
|
February 1, 1995 |
|
SUBHASH CHAND GUPTA Vs. HARYANA STATE SMALL INDUSTRIES & EXPORT CORP.
|
February 3, 1995 |
|
SUBHASH CHANDER Vs. RANJIT SINGH
|
July 11, 1995 |
|
SUBHASH CHANDER Vs. STATION HOUSE OFFICER
|
May 12, 1995 |
|
SUBHASH CHAWLA Vs. STATE OF HARYANA AND OTHERS
|
July 17, 1995 |
|
SUBHASH CHUGH Vs. STATE OF HARYANA
|
March 9, 1995 |
|
SUCHA Vs. STATE OF PUNJAB
|
September 18, 1995 |
|
SUDARSHAN KUMAR MAHAJAN Vs. SHAMMI KUMAR
|
May 1, 1995 |
|
SUDERSHAN KUMAR Vs. STATE OF HARYANA
|
February 7, 1995 |
|
SUDESH KUMARI Vs. MANAGER BANK OF BARODA
|
January 30, 1995 |
|
SUDESH KUMARI Vs. STATE OF HARYANA
|
September 21, 1995 |
|
SUDESH KUMARI KOHLI Vs. STATE OF HARYANA
|
January 12, 1995 |
|
SUGAN RAM Vs. STATE OF HARYANA
|
January 18, 1995 |
|
SUKESH BHATIA Vs. ANITA BHATIA
|
March 1, 1995 |
|
SUKH RAM Vs. KALAWATI
|
December 15, 1995 |
|
SUKH SAGAR Vs. HEM RAJ
|
February 13, 1995 |
|
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
May 24, 1995 |
|
SUKHCHAIN SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 10, 1995 |
|
SUKHDEV Vs. STATE OF HARYANA AND OTHERS
|
March 20, 1995 |
|
SUKHDEV RAJ Vs. STATE OF PUNJAB
|
September 20, 1995 |
|
SUKHDEV RAJ Vs. STATE OF PUNJAB
|
October 18, 1995 |
|
SUKHDEV SINGH Vs. ASSISTANT REGISTRAR
|
January 9, 1995 |
|
SUKHDEV SINGH Vs. CHARAN DASS
|
January 2, 1995 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 16, 1995 |
|
SUKHDEV SINGH Vs. JASWINDER SINGH
|
November 14, 1995 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
September 11, 1995 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 16, 1995 |
|
SUKHDEV SINGH RANA Vs. STATE OF HARYANA
|
December 6, 1995 |
|
SUKHJINDER SINGH Vs. STATE OF PUNJAB
|
March 23, 1995 |
|
SUKHPAL SINGH Vs. SOWINDER SINGH
|
February 21, 1995 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
September 7, 1995 |
|
SUKHRAM Vs. LABOUR COMMISSIONER
|
August 30, 1995 |
|
SUKHVINDER KAUR Vs. DILBAGH SINGH
|
March 1, 1995 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 1995 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
August 17, 1995 |
|
SUKHWINDER SINGH @ CHHINDA Vs. STATE OF PUNJAB
|
October 10, 1995 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
July 20, 1995 |
|
SULTAN Vs. DEVI DAYAL
|
January 2, 1995 |
|
SUMER CHAND Vs. BIMLA RANI
|
January 23, 1995 |
|
SUMER SINGH YADAV Vs. STATE OF HARYANA
|
October 11, 1995 |
|
SUNDER PAL SINGH Vs. STATE OF HARYANA
|
March 31, 1995 |
|
SUNIL KUMAR Vs. SHASHI BALA
|
March 13, 1995 |
|
SUNITA JAIN Vs. CHANDER KANTA
|
September 18, 1995 |
|
SUNITA KUMARI Vs. KURUKSHETRA UNIVERSITY
|
September 18, 1995 |
|
SUNITA MADHOK ALIAS SUMITI Vs. J.D. MATHUR
|
December 12, 1995 |
|
SUNITA RANI Vs. UNION OF INDIA AND OTHERS
|
November 21, 1995 |
|
SUNITA WIFE OF SURAJ PRAKASH Vs. STATE OF PUNJAB
|
October 20, 1995 |
|
SURAIN SINGH Vs. KHIWAN SINGH
|
September 6, 1995 |
|
SURAIN SINGH Vs. STATE OF HARYANA
|
May 31, 1995 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
June 1, 1995 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
July 20, 1995 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
February 17, 1995 |
|
SURAJ MAL Vs. STATE OF HARYANA AND OTHERS
|
February 2, 1995 |
|
SURAJ MAL SURA EX-SEP Vs. UNION OF INDIA
|
December 19, 1995 |
|
SURAJ SHARMA Vs. AJAY DAHIYA
|
November 24, 1995 |
|
SURAJ TEXTILE MILLS Vs. NATIONAL TEXTILE CORPN LTD
|
November 17, 1995 |
|
SURENDER KUMAR Vs. STATE OF HARYANA
|
September 7, 1995 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
April 25, 1995 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
March 10, 1995 |
|
SURESH KUMAR Vs. CHANCHAL SINGH
|
March 15, 1995 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
February 20, 1995 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
March 24, 1995 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
July 13, 1995 |
|
SURESH KUMAR AND ANR. Vs. STATE OF HARYANA AND ORS.
|
October 9, 1995 |
|
SURINDER GAUR Vs. V K SABHARWAL
|
May 31, 1995 |
|
SURINDER KAUR Vs. LAKHBIR SINGH
|
April 24, 1995 |
|
SURINDER KAUR Vs. SHRI HARBANS SINGH
|
June 16, 1995 |
|
SURINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
|
August 11, 1995 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
January 5, 1995 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
January 30, 1995 |
|
SURINDER KUMAR AND COMPANY Vs. STATE OF HARYANA
|
August 30, 1995 |
|
SURINDER KUMAR TUTEJA Vs. STATE OF HARYANA
|
September 11, 1995 |
|
SURINDER NATH SHARMA Vs. STATE OF HARYANA
|
February 16, 1995 |
|
SURINDER PAL SINGH @ SURINDER SINGH Vs. PURAN SINGH
|
November 11, 1995 |
|
SURINDER PAL SINGH CHAUHAN Vs. STATE OF HARYANA
|
January 20, 1995 |
|
SURINDER PAUL SHARMA Vs. STATE OF PUNJAB
|
January 3, 1995 |
|
SURINDER SINGH Vs. MANJIT KAUR
|
July 3, 1995 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
January 9, 1995 |
|
SURINDER SINGH Vs. STATE OF HARYANA AND ORS.
|
November 29, 1995 |
|
SURINDER SINGH Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 29, 1995 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
September 5, 1995 |
|
SURJA MAL Vs. HAR NARAIN
|
July 31, 1995 |
|
SURJAN SINGH Vs. GRAM PANCHAYAT
|
May 16, 1995 |
|
SURJI Vs. DAYA RAM
|
May 12, 1995 |
|
SURJIT Vs. DAYA RAM
|
January 12, 1995 |
|
SURJIT DAS Vs. BACHAN DASS
|
December 15, 1995 |
|
SURJIT KAUR Vs. HARBHAJAN SINGH
|
May 15, 1995 |
|
SURJIT KAUR Vs. SURJIT KAUR AND ORS.
|
January 16, 1995 |
|
SURJIT MISREE Vs. STATE OF HARYANA AND OTHERS
|
May 16, 1995 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
March 24, 1995 |
|
SURJIT SINGH Vs. DHARAM KAUR
|
August 31, 1995 |
|
SURJIT SINGH Vs. HARBANS SINGH
|
January 24, 1995 |
|
SURJIT SINGH AZAD Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 1995 |
|
SURYA PANDIT I A S RETD Vs. STATE OF PUNJAB
|
August 4, 1995 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
November 8, 1995 |
|
SUSHILA DEVI Vs. CHINT PURNI
|
January 16, 1995 |
|
SWAM SINGH Vs. STATE OF PUNJAB
|
March 14, 1995 |
|
SWARAN GANDHI Vs. STATE OF PUNJAB
|
May 1, 1995 |
|
SWARAN KAUR Vs. STATE OF PUNJAB
|
March 23, 1995 |
|
SWARAN LATA Vs. STATE OF HARYANA
|
October 9, 1995 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
July 21, 1995 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
April 17, 1995 |
|
SWARAN SINGH Vs. KARAM SINGH
|
May 11, 1995 |
|
SWARAN SINGH Vs. SUPINDER KAUR
|
April 6, 1995 |
|
SWETT ARYA EDUCATION SOCIETY KALANWALI Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
|
October 10, 1995 |
|
SWINDER SINGH Vs. STATE OF PUNJAB
|
May 18, 1995 |
|
T K KHUNGER Vs. STATE OF HARYANA
|
March 28, 1995 |
|
T.S. BASU Vs. STATE OF HARYANA AND OTHERS
|
October 31, 1995 |
|
TARA CHAND Vs. STATE OF HARYANA
|
January 10, 1995 |
|
TARA CHAND Vs. RANDEEP SINGH
|
January 4, 1995 |
|
TARA CHAND Vs. HARYANA FINANCIAL CORPN CHANDIGARH
|
July 19, 1995 |
|
TARA DEVI BEHL Vs. COMMISSIONER OF INCOME-TAX
|
December 8, 1995 |
|
TARA SINGH Vs. STATE OF HARYANA
|
May 26, 1995 |
|
TARANJOT KAUR Vs. BALBIR SINGH
|
January 25, 1995 |
|
TARLOCHAN KAUR Vs. HARBHAJAN SINGH
|
May 18, 1995 |
|
TARLOCHAN SINGH Vs. AVTAR KAUR
|
May 25, 1995 |
|
TARLOK CHANDER Vs. STATE OF PUNJAB
|
September 7, 1995 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
March 23, 1995 |
|
TARSEM LAL Vs. STATE OF HARYANA
|
July 18, 1995 |
|
TARSEM LAL Vs. UNION TERRITORY
|
September 12, 1995 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
September 5, 1995 |
|
TARSEM SINGH Vs. AMRIT KAUR
|
May 10, 1995 |
|
TARUN KUMAR Vs. STATE OF PUNJAB
|
September 13, 1995 |
|
TASLIM AHMAD Vs. STATE OF PUNJAB
|
January 18, 1995 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
October 9, 1995 |
|
TEJ KAUR Vs. CHIEF SECRETARY TO GOVERMENT OF PUNJAB
|
December 21, 1995 |
|
TEJ RAM Vs. STATE OF HARYANA
|
November 2, 1995 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
January 9, 1995 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
December 1, 1995 |
|
TEJA SINGH Vs. MELA SINGH
|
September 20, 1995 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
November 27, 1995 |
|
TEJINDER SINGH BAWA Vs. STATE OF PUNJAB
|
April 19, 1995 |
|
TEJINDER VOHRA Vs. MANMOHAN SINGH VOHRA
|
July 19, 1995 |
|
TEJINDERPAL SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGG. AND TECHNOLOGY
|
July 18, 1995 |
|
TEK CHAND Vs. BALBIR SINGH
|
July 18, 1995 |
|
TEK CHAND Vs. STATE OF HARYANA
|
July 4, 1995 |
|
TELU RAM Vs. STATE OF HARYANA
|
September 15, 1995 |
|
THAKUR SINGH Vs. STATE OF PUNJAB
|
March 24, 1995 |
|
THANA RAM Vs. STATE OF HARYANA
|
October 31, 1995 |
|
THANDI RAM Vs. STATE OF HARYANA
|
July 20, 1995 |
|
THE PUNJAB STATE Vs. KISHAN CHAND
|
December 8, 1995 |
|
THERMAL POWER HOUSE HARYANA STATE ELECTRICITY Vs. PRESIDING OFFICER LABOUR COURT
|
July 6, 1995 |
|
THOMSON PRESS INDIA LTD Vs. STATE OF HARYANA
|
July 26, 1995 |
|
TIKKA RAM ALIAS LALA Vs. STATE OF HARYANA
|
May 25, 1995 |
|
TILAK RAJ E GNR Vs. UNION OF INDIA
|
April 6, 1995 |
|
TINA BEDI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 22, 1995 |
|
TIRLOCHAN SINGH MADAN Vs. STATE OF PUNJAB
|
November 24, 1995 |
|
TRIVENI MICROCIRCUITS PVT LTD Vs. STATE OF HARYANA
|
January 12, 1995 |
|
TUNDAL Vs. MUNSHI
|
February 15, 1995 |
|
TUNDAL Vs. MUNSHI
|
January 5, 1995 |
|
UCO BANK Vs. BHAGWANT SINGH
|
August 17, 1995 |
|
UDEY RAM AND OTHERS Vs. STATE OF HARYANA
|
March 28, 1995 |
|
UDHAM SINGH Vs. STATE OF PUNJAB
|
August 12, 1995 |
|
UDHAY SHARMA Vs. STATE OF PUNJAB
|
December 5, 1995 |
|
UDMI RAM Vs. STATE OF HARYANA
|
August 23, 1995 |
|
UMA WANTI Vs. ARJAN DEV
|
January 12, 1995 |
|
UMED SINGH Vs. STATE OF HARYANA
|
February 14, 1995 |
|
UMESH KUMAR Vs. STATE OF PUNJAB
|
May 17, 1995 |
|
UNION OF INDIA Vs. SHYAM LAL MALHOTRA
|
January 8, 1995 |
|
UNION OF INDIA Vs. HARBANS SINGH TULI AND SONS
|
January 10, 1995 |
|
UNION OF INDIA Vs. TEK CHAND SHARMA
|
March 9, 1995 |
|
UNION OF INDIA Vs. RAJ KUMAR ARORA
|
January 24, 1995 |
|
UNION OF INDIA Vs. M/S ESS ESS KAY CONSTRUCTION COMPANY, PATIALA
|
July 12, 1995 |
|
UNION OF INDIA Vs. AMARJIT SINGH
|
December 19, 1995 |
|
UNION TERRITORY, CHD Vs. PEST CONTROL WORKERS UNION, CHD
|
September 20, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. SH PRITPAL SINGH
|
June 1, 1995 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARIFFAN
|
November 30, 1995 |
|
UNITED RECELAND LIMITED Vs. STATE OF HARYANA
|
August 17, 1995 |
|
UPTRON INDIA LTD - COMPLAINANT Vs. UT CHANDIGARH
|
February 3, 1995 |
|
URBAN IMPROVEMENT CO PRIVATE LIMITED Vs. SARDAR UJAGAR SINGH
|
December 12, 1995 |
|
URMILA DEVI Vs. STATE OF HARYANA
|
August 30, 1995 |
|
USHA RANI Vs. STATE OF HARYANA
|
November 1, 1995 |
|
USHA TEXTILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 6, 1995 |
|
V K CHHIBBER Vs. STATE OF PUNJAB
|
January 5, 1995 |
|
V K SHARMA Vs. FOOD CORPORATION OF INDIA
|
March 6, 1995 |
|
V.P. MALHOTRA Vs. P.S. TANEJA
|
March 9, 1995 |
|
VAISHALI Vs. STATE OF PUNJAB
|
December 6, 1995 |
|
VED PAL Vs. STATE OF HARYANA
|
May 18, 1995 |
|
VED PARKASH Vs. STATE OF HARYANA
|
August 28, 1995 |
|
VED PARKASH Vs. STATE OF HARYANA
|
March 23, 1995 |
|
VED PARKASH Vs. LAJWANTI
|
December 8, 1995 |
|
VED PARKASH MANGOVER Vs. STATE OF HARYANA AND ANOTHER
|
October 31, 1995 |
|
VEDPAL S O SHERA Vs. STATE OF HARYANA
|
March 28, 1995 |
|
VEENA GUPTA Vs. HARCHARAN NARANG
|
November 29, 1995 |
|
VEER KAUR Vs. STATE OF HARYANA
|
November 16, 1995 |
|
VICHITAR LATA Vs. DIRECTOR, PGI CHANDIGARH, AND ANOTHER
|
December 6, 1995 |
|
VIDYA Vs. STATE OF PUNJAB
|
July 25, 1995 |
|
VIJAY ARORA Vs. MANAGING DIRECTOR
|
May 23, 1995 |
|
VIJAY KUKAR SHARMA Vs. D.A.V. MANAGING COMMITTEE
|
March 30, 1995 |
|
Vijay Kumar Vs. State of Punjab
|
July 31, 1995 |
|
VIJAY KUMAR Vs. SUMAN ALIAS PRITAM DEVI
|
May 22, 1995 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
July 27, 1995 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
April 27, 1995 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
March 1, 1995 |
|
VIJAY KUMAR SHARMA (DR.) Vs. CHIEF SECRETARY AND SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF VIGILANCE, PANJAB CIVIL SECRETARIAT, CHANDIGARH
|
August 30, 1995 |
|
VIJAY PAL Vs. STATE OF HARYANA
|
October 20, 1995 |
|
VIJAY PAL Vs. STATE OF HARYANA
|
December 6, 1995 |
|
VIKAS VERMA Vs. STATE OF HARYANA AND OTHERS
|
April 28, 1995 |
|
VIKRAM Vs. STATE OF HARYANA
|
April 28, 1995 |
|
VIMAL KALRA Vs. MADAN LAL
|
May 5, 1995 |
|
VIMLA DEVI Vs. STATE OF PUNJAB
|
May 25, 1995 |
|
VINAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
April 26, 1995 |
|
VINEY KUMAR Vs. STATE OF PUNJAB
|
October 19, 1995 |
|
VINOD GUPTA Vs. STATE OF HARYANA
|
January 5, 1995 |
|
VINOD KUMAR Vs. MARKET COMMITTEE
|
March 21, 1995 |
|
VINOD KUMAR Vs. INCOME TAX OFFICER
|
March 2, 1995 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
December 22, 1995 |
|
VINOD KUMAR S O RATTAN SINGH Vs. STATE OF PUNJAB
|
September 14, 1995 |
|
VINOD SHARMA Vs. STATE OF HARYANA
|
July 19, 1995 |
|
VIPIN KUMAR Vs. STATE OF HARYANA
|
February 21, 1995 |
|
VIRAN WALI Vs. STATE OF HARYANA
|
February 1, 1995 |
|
VIRANDER KUMAR SACHDEVA Vs. PAWAN KUMAR
|
July 19, 1995 |
|
VISHAL Vs. PANJAB UNIVERSITY
|
January 16, 1995 |
|
VISHAL SHARMA Vs. HARYANA STATE ELECTRICITY BOARD
|
September 5, 1995 |
|
VISHAV BANDHU Vs. RAJIAN
|
May 17, 1995 |
|
VISHNU DUTT AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 5, 1995 |
|
VISHWAKARMA EDUCATION SOCIETY REGD Vs. MADHU DHAMIJA
|
September 19, 1995 |
|
WARYAM SINGH Vs. GOVERNMENT OF PUNJAB
|
August 28, 1995 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
July 31, 1995 |
|
WAZIR SINGH Vs. PUNJAB NATIONAL BANK
|
November 6, 1995 |
|
WORKMAN OF ZILA PARISHAD Vs. STATE OF PUNJAB
|
January 31, 1995 |
|
YAD RAM Vs. JAI DAYAL
|
July 4, 1995 |
|
YADAVINDRA INDUSTRIES DRINKS AND AGENCIES PVT LTD Vs. ULKA ADVERTISING PRIVATE LTD
|
March 24, 1995 |
|
YAGIA DATT Vs. PRESIDING OFFICER LABOUR COURT
|
March 22, 1995 |
|
YAKUB Vs. STATE OF HARYANA
|
December 6, 1995 |
|
YASH PAL MALIK Vs. STATE OF HARYANA
|
May 26, 1995 |
|
YASH PAL SAINI Vs. STATE OF PUNJAB
|
February 23, 1995 |
|
YASH PAUL SINGH Vs. STATE OF HARYANA
|
January 9, 1995 |
|
YASH RAJ GOYAL Vs. STATE OF PUNJAB
|
March 23, 1995 |
|
YOG RAJ SHAH Vs. STATE OF PUNJAB
|
October 10, 1995 |
|
YOGESH SHARMA Vs. STATE OF PUNJAB
|
January 17, 1995 |
|
YUDHISTER KUMAR GUPTA Vs. STATE OF HARYANA
|
January 12, 1995 |
|
YUVAK GRAM SUDHAR SABHA NEEMKA Vs. STATE OF HARYANA
|
December 20, 1995 |
|
ZALIM Vs. UNION OF INDIA
|
September 12, 1995 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
February 14, 1995 |
|
ZILE SINGH MEHRA AND OTHERS Vs. STATE OF HARYANA
|
April 7, 1995 |
|
ZOE GILL Vs. CHANDIGARH ADMINISTRATION
|
December 12, 1995 |
|
ZORA SINGH Vs. STATE OF HARYANA
|
November 17, 1995 |
LOGIN