|
A S I BALBIR SINGH Vs. STATE OF HARYANA
|
December 8, 1993 |
|
A S KAUSHAL Vs. UNION OF INDIA
|
September 16, 1993 |
|
A.P. SHARMA Vs. AJAY KUMAR
|
September 23, 1993 |
|
AARTI Vs. PRITAM SINGH
|
January 28, 1993 |
|
AGGARWAL INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
December 1, 1993 |
|
AGGARWAL RICE AND GENERAL MILLS Vs. COMMISSIONER OF INCOME-TAX APPEALS
|
April 8, 1993 |
|
AJAIB DIN Vs. JANKI
|
December 8, 1993 |
|
AJAIB KAUR Vs. STATE OF PUNJAB
|
November 19, 1993 |
|
AJAIB SINGH Vs. UNION OF INDIA
|
December 10, 1993 |
|
AJAIB SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
|
April 30, 1993 |
|
AJANTA CO-EDUCATIONAL HIGH SCHOOL RECOGNISED Vs. KARAM CHAND
|
November 17, 1993 |
|
AJAY PALIWAL Vs. STATE OF HARYANA THROUGH COLLECTOR
|
August 16, 1993 |
|
AJIT INDER SINGH Vs. KULDIP KAUR
|
May 31, 1993 |
|
AJIT LAL Vs. STATE OF PUNJAB
|
March 18, 1993 |
|
AJIT PAL SINGH Vs. STATE OF PUNJAB
|
April 8, 1993 |
|
AJIT SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
October 13, 1993 |
|
AJIT SINGH Vs. BALDEV SINGH
|
June 24, 1993 |
|
AJIT SINGH Vs. SOHAN SINGH
|
September 10, 1993 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
December 10, 1993 |
|
AJMER SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 29, 1993 |
|
AKSHAYA KUMAR JOSHI Vs. ASHA RANI
|
August 4, 1993 |
|
AKSHAYA KUMAR JOSHI Vs. ASHA RANI
|
September 4, 1993 |
|
ALISHER Vs. STATE OF HARYANA
|
August 31, 1993 |
|
ALKA KATARI Vs. STATE OF HARYANA
|
February 3, 1993 |
|
ALL INDIA TEXTILE JANTA UNION Vs. DEPUTY LABOUR COMMISSIONER
|
December 3, 1993 |
|
AMANDEEP SINGH SAHOTA Vs. MRS. GURBINDER CHAHAL
|
July 19, 1993 |
|
AMANJOT Vs. ARMY HEAD QUARTERS WESTERN COMMAND A BRANCH
|
August 11, 1993 |
|
AMAR CHAND Vs. STATE OF PUNJAB
|
January 13, 1993 |
|
AMAR NATH Vs. RAMESH KUMAR
|
August 12, 1993 |
|
AMAR SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
January 7, 1993 |
|
AMAR SINGH Vs. BUDH RAM AND COMPANY
|
July 28, 1993 |
|
AMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
September 2, 1993 |
|
AMAR VIVEK NATIONAL YOUTH AWARDEE Vs. STATE OF PUNJAB
|
September 14, 1993 |
|
AMARDEEP KAUR Vs. PARAMJIT SINGH CHOHAN
|
February 11, 1993 |
|
AMARDEEP SINGH SAHOTA Vs. THE STATE OF PUNJAB ETC.
|
May 20, 1993 |
|
AMARJEET SINGH BAJWA EXECUTIVE ENGINEER Vs. N. S. GILL
|
May 18, 1993 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
July 15, 1993 |
|
AMARJIT KAUR KHANGURA Vs. PUNJABI UNIVERSITY, PATIALA
|
September 7, 1993 |
|
AMARJIT PAL SINGH Vs. PANKAJ PURI
|
April 6, 1993 |
|
AMARJIT SINGH Vs. DARSHAN KAUR
|
December 22, 1993 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 15, 1993 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
November 11, 1993 |
|
AMARJIT SINGH Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, FARIDKOT
|
November 26, 1993 |
|
AMARJIT SINGH CHADHA Vs. HARJIT SINGH
|
May 17, 1993 |
|
AMARKULDIP SINGH Vs. BARU RAM
|
June 4, 1993 |
|
AMBALA BUS SYNDICATE PVT LTD Vs. ROOP NAGAR CREDIT AND INVESTMENT COMPANY PVT LTD
|
October 15, 1993 |
|
AMBALA CENTRAL CO-OPERATIVE BANK LIMITED Vs. STATE OF HARYANA
|
January 6, 1993 |
|
AMIN CHAND Vs. STATE OF PUNJAB
|
September 28, 1993 |
|
AMIN LAL Vs. STATE OF HARYANA
|
May 19, 1993 |
|
AMIN LAL Vs. OM PARKASH
|
August 12, 1993 |
|
AMIT KUMAR Vs. CHANDIGARH ADMINISTRATION EDUCATION DEPTT
|
November 23, 1993 |
|
AMOLAK SINGH Vs. DALIP SINGH
|
May 18, 1993 |
|
AMRIK ARORA Vs. SATISH KUMAR GUPTA
|
September 15, 1993 |
|
AMRIK SINGH Vs. PUNJAB AND HARYANA HIGH COURT
|
July 23, 1993 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
December 14, 1993 |
|
AMRINDER SINGH KANG Vs. STATE OF PUNJAB
|
August 3, 1993 |
|
AMRINDER SINGH KANG Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
AMRIT KAUR Vs. RESHAM SINGH
|
April 29, 1993 |
|
AMRIT LAL GOYAL Vs. STATE OF PUNJAB AND ORS.
|
December 16, 1993 |
|
AMRIT SINGH Vs. STATE OF HARYANA
|
April 6, 1993 |
|
ANAND CANVASS MILLS PVT LTD Vs. STATE OF HARYANA
|
May 5, 1993 |
|
ANAND PARKASH SHARMA Vs. AJAY KUMAR
|
September 23, 1993 |
|
ANANT PAL SINGH Vs. BHARAT PAL SINGH
|
November 30, 1993 |
|
ANIL KUMAR Vs. CHAUDHARY RAM
|
December 17, 1993 |
|
ANIL KUMAR Vs. AVTAR SINGH
|
August 2, 1993 |
|
ANIL KUMAR KATYAL Vs. STATE OF PUNJAB
|
December 21, 1993 |
|
ANIL MITTAL Vs. STATE OF PUNJAB
|
October 12, 1993 |
|
ANIT RANI Vs. MAHARISHI DAYANAND UNIVERSITY
|
November 3, 1993 |
|
ANITA Vs. STATE BANK OF PATIALA
|
September 21, 1993 |
|
ANITA Vs. STATE OF HARYANA
|
January 21, 1993 |
|
ANITA DEVI Vs. STATE OF HARYANA
|
May 10, 1993 |
|
ANITA GUPTA Vs. MUNICIPAL COMMITTEE, PATHANKOT
|
October 20, 1993 |
|
ANITA GUPTA Vs. PUNJAB STATE
|
August 3, 1993 |
|
ANITA KUMARI Vs. STATE OF HARYANA
|
December 13, 1993 |
|
ANIVASH CHANDER SHARMA Vs. STATE OF HARYANA
|
August 31, 1993 |
|
ANJUMAN IMDAD BAHMI KUFAIT SHOWARI BACHAT-WA-KARZA COOPERATIVE THRIFT AND Vs. STATE OF PUNJAB
|
July 5, 1993 |
|
ANOKH SINGH Vs. STATE OF PUNJAB
|
November 9, 1993 |
|
ANUP KUMAR Vs. STATE OF PUNJAB
|
August 5, 1993 |
|
ANUP SINGH Vs. JASPAL SINGH AND BROS
|
August 5, 1993 |
|
ANURAG GUPTA Vs. STATE OF HARYANA
|
March 23, 1993 |
|
ANURAG KIRPAL Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
September 9, 1993 |
|
APAR SINGH Vs. STATE OF HARYANA
|
December 8, 1993 |
|
ARCHNA SHARMA Vs. SURESH KUMAR SHARMA
|
December 20, 1993 |
|
ARJAN SINGH VAID Vs. STATE OF PUNJAB
|
October 6, 1993 |
|
ARJUN LAL AND OTHERS Vs. PRESIDING OFFICER AND OTHERS
|
July 27, 1993 |
|
ARUR SINGH Vs. KULWANT SINGH AND ANR.
|
August 17, 1993 |
|
ARVIND KUMAR Vs. STATE OF HARYANA
|
May 14, 1993 |
|
ARVINDER SINGH ATWAL Vs. GURU NANAK DEV UNIVERSITY
|
September 1, 1993 |
|
ARVINDER SINGH GILL Vs. STATE OF PUNJAB
|
April 8, 1993 |
|
ASCHARAJ LAL Vs. DWARKA DASS
|
July 29, 1993 |
|
ASHA MEHTA Vs. STATE OF PUNJAB
|
April 23, 1993 |
|
ASHA RANI Vs. LALJIT AND ANOTHER
|
March 31, 1993 |
|
ASHOK KUMAR Vs. PARSHOTAM DASS
|
December 10, 1993 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
October 7, 1993 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
August 20, 1993 |
|
ASHOK KUMAR ALIAS ASHOKI Vs. UNION OF INDIA
|
July 22, 1993 |
|
ASHOK KUMAR NANDA Vs. STATE OF PUNJAB
|
September 7, 1993 |
|
ASHOK SOMANY Vs. STATE OF HARYANA
|
January 8, 1993 |
|
ASHOKA TRADING CO Vs. EXCISE AND TAXATION OFFICER CUM-ASSESSING AUTHORITY
|
August 5, 1993 |
|
ASHWANI KUMAR Vs. RAMA RANI
|
June 2, 1993 |
|
ASHWANI KUMAR Vs. THE HOME SECRETARY, CHANDIGARH ADMINISTRATION CHANDIGARH AND OTHERS
|
September 17, 1993 |
|
ASHWANI KUMAR BHAKOO Vs. STATE OF PUNJAB
|
October 15, 1993 |
|
ASSA RAM Vs. KEWAL KRISHAN
|
July 19, 1993 |
|
ASSANDH RICE MILLS Vs. HARYANA FINANCIAL CORPORATION
|
May 18, 1993 |
|
ASWINDER SINGH Vs. DIRECTORATE OF TECHNICAL EDUCATION
|
September 15, 1993 |
|
ATOX EXPORTS (P) LTD. Vs. THE STATE OF HARYANA AND ANR.
|
November 9, 1993 |
|
AVNINDER SINGH Vs. STATE OF PUNJAB
|
July 19, 1993 |
|
AVTAR KAUR Vs. RAGHBIR SINGH
|
October 4, 1993 |
|
AVTAR SINGH Vs. HARCHARAN SINGH BRAR
|
September 16, 1993 |
|
AVTAR SINGH Vs. BALWANT SINGH
|
October 18, 1993 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
January 7, 1993 |
|
AVTAR SINGH Vs. PUNJAB STATE
|
July 28, 1993 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
July 9, 1993 |
|
AVTAR SINGH Vs. NEW BANK OF INDIA
|
December 22, 1993 |
|
B D GANDHI, PES CLASS-II, ORGANIZER (GAMES & SPORTS) OFFICE OF DIRECTOR PUBLIC INSTRUCTIONS (SCHOOLS, PUNJAB CHANDIGARH Vs. STATE OF PUNJAB
|
December 8, 1993 |
|
B K SHARMA Vs. COL HARMINDER SINGH GILL RETIRED
|
December 10, 1993 |
|
BABLI Vs. STATE OF PUNJAB
|
December 24, 1993 |
|
BABU RAM Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, KARAAL (HARYANA)
|
September 13, 1993 |
|
BABU RAM Vs. STATE OF HARYANA
|
October 15, 1993 |
|
BABU RAM Vs. PRESIDING OFFICER
|
July 28, 1993 |
|
BABU RAM Vs. STATE OF HARYANA
|
January 8, 1993 |
|
BABU RAM Vs. STATE OF HARYANA
|
May 3, 1993 |
|
BABU RAM Vs. LACHHMAN DASS
|
April 20, 1993 |
|
BACHAN LAL Vs. STATE OF PUNJAB
|
October 18, 1993 |
|
BACHAN SINGH Vs. SUSHIL KUMAR
|
September 7, 1993 |
|
BACHAN SINGH Vs. STATE OF HARYANA
|
October 21, 1993 |
|
BACHITTAR SINGH Vs. STATE OF PUNJAB
|
May 20, 1993 |
|
BACHNA Vs. SADHU (DECEASED) BY HIS LRS
|
April 27, 1993 |
|
BACHNI DEVI Vs. TEJ RAM AND ORS.
|
March 19, 1993 |
|
BAGS AND CORTONS Vs. HARYANA FINANCIAL CORPORATION
|
January 8, 1993 |
|
BAHADUR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
October 21, 1993 |
|
BAKHSHISH SINGH D S P Vs. STATE OF PUNJAB
|
December 13, 1993 |
|
BAKSHI RAM Vs. FINANCIAL COMMISSIONER
|
January 5, 1993 |
|
BAKSHISH KAUR SAINI Vs. UNION TERRITORY CHANDIGARH
|
June 4, 1993 |
|
BAKSHISH SINGH Vs. SUKHWINDER SINGH
|
July 22, 1993 |
|
BAKSHISH SINGH NALWA Vs. HARNAM SINGH PROPERTY DEALER
|
January 22, 1993 |
|
BAL KISHAN Vs. SAT PARKASH SOOD
|
July 29, 1993 |
|
BALBIR CHAND Vs. STATE OF HARYANA
|
November 2, 1993 |
|
BALBIR KAUR Vs. UNION OF INDIA
|
May 11, 1993 |
|
BALBIR KUMAR Vs. KAKA RAM
|
December 17, 1993 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
November 12, 1993 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
October 21, 1993 |
|
BALBIR SINGH Vs. JAGIR SINGH
|
August 24, 1993 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 11, 1993 |
|
BALBIR SINGH Vs. RAM LAL
|
July 26, 1993 |
|
BALBIR SINGH Vs. MANJIT SINGH
|
August 18, 1993 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
August 23, 1993 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
November 22, 1993 |
|
BALBIR SINGH Vs. GURTEJ SINGH AND OTHERS
|
September 8, 1993 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
November 5, 1993 |
|
BALBIR SINGH Vs. HARPREET KAUR
|
January 22, 1993 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 9, 1993 |
|
BALBIR SINGH BHAIL Vs. SECRETARY
|
July 27, 1993 |
|
BALBIR SINGH KUNDU Vs. HARYANA AGRICULTURE UNIVERSITY, HISSAR
|
November 16, 1993 |
|
BALBIR SINGH WASU Vs. LAKHBIR SINGH WASU
|
October 5, 1993 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
June 4, 1993 |
|
BALDEV SINGH Vs. FINANCIAL COMMISSIONER
|
September 6, 1993 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
October 13, 1993 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
February 4, 1993 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
March 23, 1993 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 17, 1993 |
|
BALDEV SINGH AHLUWALIA Vs. UNION OF INDIA
|
December 9, 1993 |
|
BALDHIR SINGH Vs. STATE OF PUNJAB
|
August 18, 1993 |
|
BALI RAM Vs. STATE OF HARYANA
|
November 17, 1993 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
October 14, 1993 |
|
BALJIT Vs. INDERAJ
|
March 24, 1993 |
|
BALJIT Vs. STATE OF PUNJAB
|
November 5, 1993 |
|
BALJIT KAUR Vs. STATE OF PUNJAB
|
January 14, 1993 |
|
BALJIT SINGH NAYYAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 10, 1993 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
March 19, 1993 |
|
BALKAR SINGH Vs. ORIENTAL BANK OF COMMERCE
|
April 21, 1993 |
|
BALKAR SINGH Vs. BALJINDER SINGH
|
July 9, 1993 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
October 20, 1993 |
|
BALKRISHAN SACHDEV Vs. JUPITER GENERAL INSURANCE CO LTD
|
November 19, 1993 |
|
BALRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
June 4, 1993 |
|
BALRAM Vs. G.M. RAJASTHAN STATE R.T.C.
|
April 19, 1993 |
|
BALWANT KAUR Vs. SOHAN SINGH
|
January 28, 1993 |
|
BALWANT SINGH Vs. RAM SARUP
|
January 20, 1993 |
|
BALWANT SINGH Vs. GURDIP SINGH
|
August 20, 1993 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
November 24, 1993 |
|
BALWINDER KAUR Vs. KASHMIR SINGH
|
July 28, 1993 |
|
BALWINDER KAUR Vs. CHANDER KANTA
|
July 30, 1993 |
|
BALWINDER KAUR Vs. STATE OF HARYANA
|
March 16, 1993 |
|
BALWINDER KUMAR SHARMA Vs. STATE OF HARYANA
|
November 26, 1993 |
|
BALWINDER SINGH Vs. GURDIP KAUR
|
October 14, 1993 |
|
BALWINDER SINGH Vs. EXECUTIVE ENGINEER
|
March 17, 1993 |
|
BANARASI DASS Vs. THE STATE OF HARYANA
|
December 17, 1993 |
|
BANARSI DAS Vs. MOHINDER KUMAR PAHWA
|
November 5, 1993 |
|
BANARSI DASS Vs. MAYA DEVI
|
October 8, 1993 |
|
BANSI LAL Vs. STATE OF HARYANA
|
February 4, 1993 |
|
BANSI LAL TULI Vs. STATE OF HARYANA
|
September 24, 1993 |
|
BANTA SINGH Vs. STATE OF HARYANA
|
November 23, 1993 |
|
BANTO Vs. INDERJIT SINGH
|
September 3, 1993 |
|
BANWARI LAL Vs. KANWAR LAL
|
May 17, 1993 |
|
BARJINDER SINGH CHIEF EDITOR THE DAILY AJIT JALANDHAR Vs. STATE OF PUNJAB
|
March 11, 1993 |
|
BARSALPUR COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. DHARAM SINGH
|
April 26, 1993 |
|
BARU RAM Vs. BALDEVA
|
September 23, 1993 |
|
BASHESHAR NATH Vs. RADHA KISHAN
|
January 15, 1993 |
|
BATA INDIA LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 5, 1993 |
|
BATALA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
|
March 15, 1993 |
|
BENI CARBON CO PVT LTD Vs. RAJ KUMAR GOYAL
|
August 3, 1993 |
|
BHAG MAL Vs. RAJU
|
August 23, 1993 |
|
BHAG SINGH Vs. SURJAN SINGH
|
July 5, 1993 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
April 29, 1993 |
|
BHAG SINGH Vs. RAM NIWAS SINGLA ADDL DISTT AND SESSIONS JUDGE
|
May 3, 1993 |
|
BHAGAT RAM Vs. THE STATE OF PUNJAB
|
May 10, 1993 |
|
BHAGAT RAM Vs. GURBHEJ SINGH
|
August 17, 1993 |
|
BHAGWANTI Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
January 29, 1993 |
|
BHAJAN SINGH Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORP LTD.
|
July 9, 1993 |
|
BHAKRA BEAS MANAGEMENT Vs. PRITAM CHAND
|
November 12, 1993 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. ELECTRICAL STORAGE CO. PVT. LTD.
|
April 28, 1993 |
|
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. THE WORKMEN OF THE BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
November 1, 1993 |
|
BHARAT BHUSHAN Vs. VIVEK JOSHI
|
September 9, 1993 |
|
BHARAT BHUSHAN AGGARWAL Vs. STATE OF HARYANA
|
October 22, 1993 |
|
BHARAT ELECTRONICS LTD Vs. STATE OF HARYANA
|
November 25, 1993 |
|
BHARAT RAM Vs. STATE OF PUNJAB
|
August 26, 1993 |
|
BHARAT STARCH AND CHEMICALS LTD Vs. STATE OF HARYANA
|
September 22, 1993 |
|
BHARTI BALA Vs. GURU NANAK DEV UNIVERSITY
|
October 5, 1993 |
|
BHOLA DASS Vs. STATE OF PUNJAB
|
August 12, 1993 |
|
BHUPINDER SINGH Vs. PRITAM SINGH
|
July 13, 1993 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
December 6, 1993 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
August 26, 1993 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
March 20, 1993 |
|
BHUPINDER SINGH GIIL Vs. PUNJAB UNIVERSITY CHANDIGARH
|
February 8, 1993 |
|
BHURA SINGH EX-NAZIR Vs. DISTRICT AND SESSIONS JUDGE
|
September 2, 1993 |
|
BHUSHAN LAL, MATH MASTER AND OTHERS Vs. J.D. GUPTA AND OTHERS
|
April 23, 1993 |
|
BIBI GURNAIL KAUR Vs. SWARAN SINGH
|
January 28, 1993 |
|
BIJENDER KUMAR Vs. STATE OF HARYANA
|
March 11, 1993 |
|
BILLU Vs. STATE OF HARYANA
|
February 3, 1993 |
|
BIMAL DEEP KAUR Vs. THE STATE OF PUNJAB
|
May 26, 1993 |
|
BIMALJEET SINGH Vs. THE STATE OF PUNJAB
|
November 2, 1993 |
|
BIMLA DEVI Vs. STATE OF HARYANA
|
November 24, 1993 |
|
BINDRABAN Vs. STATE OF HARYANA
|
August 2, 1993 |
|
BIR BHAN Vs. SHASHI BHUSHAN
|
September 1, 1993 |
|
BIR PARKASH Vs. SHARAM SINGH
|
September 30, 1993 |
|
BIRBAL Vs. STATE OF PUNJAB
|
January 7, 1993 |
|
BIRDA RAM Vs. ATRI
|
September 27, 1993 |
|
BIRENDER SINGH Vs. GODFREY PHILLIPS INDIA LIMITED
|
January 4, 1993 |
|
BIRLA CEMENT WORKS KOTKAPURA Vs. STATE OF PUNJAB
|
February 2, 1993 |
|
BIRMATI Vs. STATE OF HARYANA
|
December 1, 1993 |
|
BIRU Vs. GRAM PANCHYAT
|
May 6, 1993 |
|
BISHAN CHAND Vs. STATE OF HARYANA
|
September 7, 1993 |
|
BISHAN DASS Vs. PUNJAB STATE
|
January 21, 1993 |
|
BODH RAJ Vs. STATE OF HARYANA
|
April 22, 1993 |
|
BOOR SINGH Vs. STATE OF PUNJAB
|
February 3, 1993 |
|
BOOTA SINGH Vs. SHER SINGH
|
September 8, 1993 |
|
BOOTI Vs. STATE OF PUNJAB
|
August 11, 1993 |
|
BRAHAM SARUP AND SONS Vs. CHIEF COMMISSIONER UNION TERRITORY
|
October 6, 1993 |
|
BRAHMA BAI Vs. DHARAM SINGH
|
July 5, 1993 |
|
BRAHMA NAND ALIAS BABBAR Vs. STATE OF HARYANA
|
November 17, 1993 |
|
BRIG D S BRAR Vs. UNION TERRITORY, CHANDIGARH
|
August 12, 1993 |
|
BRIG H S NANDA Vs. UNION OF INDIA
|
October 5, 1993 |
|
BRIJ BHUSAN Vs. RAM SINGH
|
October 5, 1993 |
|
BRIJ BHUSHAN Vs. STATE OF HARYANA
|
May 11, 1993 |
|
BRIJ KISHORE ARORA Vs. ADMINISTRATOR U T CHANDIGARH
|
November 26, 1993 |
|
BRIJ LAL Vs. CHAND KUMAR
|
August 5, 1993 |
|
BRIJ LAL Vs. RAJ SINGH
|
February 3, 1993 |
|
BRIJ LAL Vs. DEV RAJ
|
January 14, 1993 |
|
BRIJ MOHAN SEHGAL Vs. PUNJAB STATE
|
December 10, 1993 |
|
BUDH SINGH Vs. LAND ACQUISITION COLLECTOR
|
July 21, 1993 |
|
BUDHESHWAR DASS Vs. THE PRESIDING OFFICER
|
April 20, 1993 |
|
BUNDU KHAN Vs. BHAGWATI DEVI
|
September 9, 1993 |
|
BUR SINGH Vs. STATE OF PUNJAB
|
March 19, 1993 |
|
BURMI Vs. TEJ BHAN
|
April 6, 1993 |
|
C. P. SHARMA Vs. THE STATE OF HARYANA
|
July 29, 1993 |
|
CANARA BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT I T -CUM-LABOUR COURT
|
September 10, 1993 |
|
CAPITAL STONE CRUSHERS Vs. STATE OF HARYANA
|
January 5, 1993 |
|
CAPT DR HAMESH KUMAR Vs. DR NISHA SAHI
|
July 20, 1993 |
|
CAPT NIRMALJIT SINGH SANDHU Vs. STATE OF PUNJAB
|
November 16, 1993 |
|
CAPT RAJPAL SINGH Vs. DIRECTOR, URBAN ESTATE
|
January 19, 1993 |
|
CAPT RETD IQBAL SINGH Vs. CHANDIGARH ADMINISTRATION
|
September 7, 1993 |
|
CAPTAIN HARDEV SINGH Vs. STATE OF PUNJAB
|
October 7, 1993 |
|
CD SHAD Vs. STATE OF PUNJAB
|
December 14, 1993 |
|
CENTRAL CO-OPERATIVE CONSUMERS STORES LTD Vs. HOME SECRETARY
|
August 6, 1993 |
|
CHAHAL ENGINEERING AND CONSTRUCTION LTD Vs. VERMA PLYWOOD CO
|
September 16, 1993 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
December 16, 1993 |
|
CHAMAN LAL Vs. PINKE
|
August 13, 1993 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
August 5, 1993 |
|
CHAMAN LAL Vs. PUNJAB STATE WAREHOUSING CORP
|
November 4, 1993 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
December 2, 1993 |
|
CHAMAN LAL Vs. UNION TERRITORY
|
September 6, 1993 |
|
CHAMAN LAL SADANA Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF INDUSTRIES, CHANDIGARH
|
January 11, 1993 |
|
CHAMPA DEVI Vs. RAM SARUP
|
July 29, 1993 |
|
CHANAL GRAM UDYOG SAMITI REGD KUTHALA Vs. TARLOCHAN SINGH
|
April 8, 1993 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
January 19, 1993 |
|
CHANANA STEEL TUBES Vs. GANESH STEEL INDUSTRIES
|
May 31, 1993 |
|
CHANARTHAL KAREN COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. NAND SINGH
|
October 6, 1993 |
|
CHANCHAL SINGH Vs. STATE OF PUNJAB
|
August 27, 1993 |
|
CHANCHAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
June 3, 1993 |
|
CHAND KHAN Vs. STATE OF PUNJAB
|
April 21, 1993 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
May 13, 1993 |
|
CHANDER KANTA Vs. SUNITA JAIN
|
April 27, 1993 |
|
CHANDER KANTA Vs. UNION OF INDIA
|
July 8, 1993 |
|
CHANDER KANTA Vs. STATE OF HARYANA
|
December 7, 1993 |
|
CHANDER PARKASH MALHOTRA Vs. R.B.S. CHAHAL
|
December 1, 1993 |
|
CHANDER PRAKASH Vs. STATE OF HARYANA AND ANR.
|
February 4, 1993 |
|
CHANDGI RAM Vs. BAGIRATH
|
January 29, 1993 |
|
CHANDIGARH ADMINISTRATION Vs. SURJIT KAUR
|
July 27, 1993 |
|
CHANDRA MOHAN Vs. STATE OF HARYANA
|
December 20, 1993 |
|
CHANDRO DEVI Vs. STATE OF HARYANA
|
September 1, 1993 |
|
CHANDU Vs. STATE OF HARYANA
|
November 10, 1993 |
|
CHANDU RAM Vs. FARANGI LAL
|
February 2, 1993 |
|
CHARAN SINGH Vs. STATE OF HARYANA
|
October 22, 1993 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
December 9, 1993 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
CHARANJI LAL Vs. DALIP SINGH
|
October 7, 1993 |
|
CHATTER SINGH GILL Vs. STATE OF HARYANA
|
August 20, 1993 |
|
CHETNA SHARMA Vs. KURUKSHETRA UNIVERSITY
|
January 8, 1993 |
|
CHHATAR CHEMICALS LTD Vs. STATE OF HARYANA
|
April 6, 1993 |
|
CHHOTA SINGH Vs. AMARJIT KAUR
|
August 23, 1993 |
|
CHHOTI DEVI Vs. STATE OF HARYANA
|
April 7, 1993 |
|
CHHOTO Vs. SARDAR SINGH
|
September 30, 1993 |
|
CHIEF MANAGER PERSONNEL DEPARTMENT CENTRAL BANK OF INDIA Vs. DHAN BAHADUR THAPA
|
July 29, 1993 |
|
CHRISTIAN MEDICAL COLLEGE Vs. PRESIDING OFFICER
|
March 16, 1993 |
|
CHUHAR RAM Vs. STATE OF PUNJAB
|
April 8, 1993 |
|
CHUHAR SINGH PRESIDENT OF THE GUNACHAUR COOPERATIVE AGRICULTURE SERVICE SOCIETY Vs. ADDITIONAL REGISTRAR COOPERATIVE SOCIETIES PUNJAB ADMN
|
November 24, 1993 |
|
COL K S DHALIWAL SON OF SHRI KESAR SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 22, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KAKKAR COMPLEX STEELS PVT LTD
|
December 7, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAJWANT SINGH AND COMPANY
|
April 29, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA PVT LIMITED
|
February 2, 1993 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. GURKARTAR STEELS P LTD
|
December 16, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIJ MOHAN SINGH AND CO
|
December 7, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. YAMUNA SYNDICATE LTD
|
December 6, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. BALBIR SINGH
|
January 7, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH AND SONS HUF
|
July 28, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. JAGDEV INDERSINGH
|
July 5, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. BALDEV INDER SINGH S
|
January 19, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. JAGDEV INDERSINGH.
|
March 5, 1993 |
|
COMMISSIONER OF WEALTH-TAX Vs. HIRA LAL MEHRA.
|
March 14, 1993 |
|
COMMISSIONER OF WEALTH-TAX Vs. S BALDEV INDER SINGH
|
January 19, 1993 |
|
COMMISSIONER OF WEALTH-TAX Vs. JAGDEV INDER SINGH
|
May 3, 1993 |
|
COMMISSIONER OF WEALTH-TAX Vs. HIRA LAL MEHRA
|
July 14, 1993 |
|
COURT ON ITS OWN MOTION Vs. GURDEEP SINGH
|
August 26, 1993 |
|
CRANES INDIA Vs. STATE BANK OF INDIA
|
August 2, 1993 |
|
D C AGGARWAL DEPUTY GENERAL MANAGER STATE BANK OF INDIA Vs. STATE BANK OF INDIA
|
October 5, 1993 |
|
D K JHAVER Vs. STATE OF PUNJAB
|
November 3, 1993 |
|
D. C. JAIN Vs. UNION TERRITORY
|
October 7, 1993 |
|
D.H. DESAI Vs. STATE OF PUNJAB
|
April 8, 1993 |
|
D.N. ANAND Vs. UNION OF INDIA
|
January 19, 1993 |
|
DALADDI COOP AGRIL SERVICE SOCIETY LTD Vs. GURCHARAN SINGH
|
September 28, 1993 |
|
DALBARA SINGH Vs. HARPAL SINGH
|
February 4, 1993 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
September 20, 1993 |
|
DALBIR SINGH BHAGAT Vs. CHANDIGARH ADMINISTRATION
|
June 2, 1993 |
|
DALIP KAUR DIED Vs. UNION OF INDIA
|
August 8, 1993 |
|
DALIP KUMAR Vs. UNION OF INDIA
|
August 18, 1993 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
February 2, 1993 |
|
DALIP SINGH Vs. PUNJAB STATE
|
April 23, 1993 |
|
DALIP SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD,
|
September 23, 1993 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
DALIP SINGH PANDHI Vs. SADHU SINGH
|
January 19, 1993 |
|
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB
|
September 23, 1993 |
|
DAN SINGH Vs. STATE OF HARYANA
|
February 11, 1993 |
|
DANI KARAN Vs. PAT RAM
|
May 5, 1993 |
|
DARBARA SINGH Vs. HARPAL SINGH
|
February 4, 1993 |
|
DARBARA SINGH Vs. GURDIAL SINGH
|
October 4, 1993 |
|
DARSHAN KAUR Vs. SHASIHI BALA
|
July 19, 1993 |
|
DARSHAN KUMAR, PATWARI & ORS. Vs. COLLECTOR, KURUKSHCTRA & ANOTHER
|
January 7, 1993 |
|
DARSHAN LAL & CO Vs. STATE OF HARYANA
|
June 2, 1993 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 15, 1993 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 21, 1993 |
|
DARSHAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA
|
September 10, 1993 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
November 2, 1993 |
|
DARSHAN SINGH Vs. SUPERINTENDING CANAL OFFICER
|
May 13, 1993 |
|
DARSHAN SINGH Vs. GURDEV KAUR
|
May 17, 1993 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
November 18, 1993 |
|
DARSHNA Vs. RAJ SHAH SINGH
|
October 18, 1993 |
|
DARYA WATI AND OTHER Vs. STATE OF HARYANA AND OTHER
|
January 7, 1993 |
|
DAURA SINGH Vs. UNION OF INDIA
|
June 4, 1993 |
|
DAVINDER KUMAR Vs. ESTATE OFFICER URBAN ESTATE PANCHKULA AMBALA
|
March 18, 1993 |
|
DAVINDER NATH KATARIYA Vs. HARYANA STATE
|
August 25, 1993 |
|
DAVINDER SINGH Vs. PUNJAB ROADWAYS
|
March 17, 1993 |
|
DAYA RAM RAJINDER SAIN Vs. PARKASH CHAND
|
January 11, 1993 |
|
DAYA SINGH Vs. STATE OF HARYANA
|
January 18, 1993 |
|
DAYA WANTI (WIDOW) Vs. STATE OF HARYANA
|
September 21, 1993 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
July 20, 1993 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
March 11, 1993 |
|
DEEPAK ALIAS NATTY Vs. CHANDER KANTA
|
October 20, 1993 |
|
DEEPAK KUMAR Vs. STATE OF HARYANA
|
August 19, 1993 |
|
DEEPKA INDUSTRIES Vs. SUKHA NAND
|
July 27, 1993 |
|
DERA BABA RAM CHANDER BREAST MAM SWAMI SHANKAR GIOR CHELA BABA RUDAR GIR Vs. STATE OF HARYANA
|
July 9, 1993 |
|
DES RAJ Vs. FINANCIAL COMMISSIONER, HARYANA
|
June 1, 1993 |
|
DES RAJ SHASTRI (DECEASED) PRESIDENT Vs. SADHU RAM
|
August 16, 1993 |
|
DEV DUTT Vs. GRAM PANCHAYAT RAMILA
|
May 3, 1993 |
|
DEV RAJ Vs. SMT. BIMLA DEVI
|
August 18, 1993 |
|
DEVI DAWAR TEMPLE Vs. UNION OF INDIA
|
October 5, 1993 |
|
DEVI DAYAL Vs. THE STATE OF HARYANA
|
November 30, 1993 |
|
DEVINDER Vs. STATE OF HARYANA
|
September 15, 1993 |
|
DEVINDER KAUR Vs. AMARJIT SINGH
|
August 5, 1993 |
|
DEVINDER KAUR Vs. AJIT KAUR SANDHU
|
September 10, 1993 |
|
DEVINDER KAUR Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
February 4, 1993 |
|
DEVINDER KAUR SEKHON Vs. SATISH KUMAR
|
August 17, 1993 |
|
DEVINDER KUMAR Vs. S CHANDAN
|
September 17, 1993 |
|
DEVINDER KUMAR Vs. SYNDICATE BANK
|
June 4, 1993 |
|
DEVINDER KUMAR JAIN Vs. DRUGS INSPECTOR
|
July 30, 1993 |
|
DEVKINANGAN BANGUR Vs. STATE OF HARYANA
|
April 23, 1993 |
|
DHAN PAT Vs. STATE OF HARYANA
|
August 25, 1993 |
|
DHAN RAJ Vs. SABIR
|
July 7, 1993 |
|
DHAN RAJ SINGH Vs. STATE OF HARYANA
|
November 25, 1993 |
|
DHANNA SINGH Vs. STATE OF PUNJAB
|
July 15, 1993 |
|
DHANPAT Vs. STATE OF HARYANA
|
April 23, 1993 |
|
DHANTI DEVI Vs. FIRM GOYAL IRON TRADING COMPANY
|
January 15, 1993 |
|
DHARA SINGH Vs. RAMJIT LAL
|
November 4, 1993 |
|
DHARAM CHAND Vs. UNION OF INDIA
|
October 22, 1993 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
December 23, 1993 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
July 19, 1993 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
December 15, 1993 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
March 4, 1993 |
|
DHARAM PAL Vs. B S SAOHA
|
February 3, 1993 |
|
DHARAM PAL KHULLAR Vs. STATE OF PUNJAB
|
November 9, 1993 |
|
DHARAM RAJ Vs. ROSHAN LAL
|
July 9, 1993 |
|
DHARAM RAJ Vs. ROSHAN LAL
|
January 14, 1993 |
|
DHARAM SINGH Vs. CHANDRO DEVI
|
November 17, 1993 |
|
DHARAM SINGH MANN Vs. STATE OF HARYANA
|
June 4, 1993 |
|
DHARAM VIR KHOSLA Vs. SENIOR SUPERINTENDENT OF POLICE
|
October 20, 1993 |
|
DHARAMPAL MEHRAN Vs. STATE OF HARYANA
|
July 27, 1993 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
May 31, 1993 |
|
DHARAMVIR Vs. VIJAY KUMAR
|
November 30, 1993 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
August 20, 1993 |
|
DHARAMVIR SINGH Vs. SECRETARY TO GOVERNMENT OF HARYANA ELECTRICAL P W D B AND R
|
January 20, 1993 |
|
DHARMENDER SINGH SANDHU Vs. STATE OF PUNJAB
|
November 8, 1993 |
|
DHERU RAM Vs. STATE OF PUNJAB
|
November 30, 1993 |
|
DHINGRA RADIO SERVICE Vs. STATE OF HARYANA
|
July 7, 1993 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
December 6, 1993 |
|
DIAMOND CEMENTS UNIT OF MYSORE CEMENT LTD Vs. STATE OF HARYANA
|
October 13, 1993 |
|
DILBAG SINGH Vs. SURINDER MOHAN MEHTA
|
April 30, 1993 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
August 31, 1993 |
|
DILWAR SINGH Vs. GHANSHAM SINGH
|
August 5, 1993 |
|
DINA NATH MEHTA Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
July 23, 1993 |
|
DINESH KUMAR SHARMA Vs. STATE OF PUNJAB
|
January 8, 1993 |
|
DIRECTOR HEALTH SERVICES (SOCIAL INSURANCE) HARYANA Vs. PRITAM SINGH
|
April 6, 1993 |
|
DIWAN SINGH AND COMPANY WINE CONTRACTOR BARETA MANDI DISTRICT MANSA Vs. STATE OF PUNJAB
|
November 10, 1993 |
|
DONA ALIAS RISHI KAPUR Vs. STATE OF PUNJAB
|
January 8, 1993 |
|
DR. (MRS.) JHARNA CHANDA Vs. STATE OF HARYANA AND ANOTHER
|
January 5, 1993 |
|
DR. B.S. SIDHU Vs. DR. KHEM SINGH GILL, VICE CHANCELLOR, PAU
|
February 18, 1993 |
|
DR. BHAGIRATH SHARMA, HOMOEOPATH & PHYSICIAN INCHARGE Vs. STATE OF PUNJAB
|
October 12, 1993 |
|
DR. MANMOHAN SINGH Vs. STATE OF PUNJAB
|
November 5, 1993 |
|
DR. NAVEEN MEHRA Vs. STATE OF PUNJAB
|
July 20, 1993 |
|
DR. NIRBHAI SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
April 8, 1993 |
|
DR. PARAMJIT TEWARI Vs. PANJAB UNIVERSITY
|
November 23, 1993 |
|
DR. SATISH KUMAR SOLANKI Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
May 28, 1993 |
|
DR. VANDANA MIDHA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
September 2, 1993 |
|
DULARI Vs. SEWAK SINGH
|
December 1, 1993 |
|
DWARKA DASS SHAM LAL Vs. STATE OF PUNJAB
|
August 19, 1993 |
|
EAST INDIA COTTON MANUFACTURING COMPANY LIMITED Vs. STATE OF HARYANA
|
January 22, 1993 |
|
EIDER TELECOM LIMITED Vs. UNION OF INDIA
|
February 2, 1993 |
|
EKO ELECTRONICS PATIALA Vs. STATE OF PUNJAB
|
June 4, 1993 |
|
ENGINEER-IN-CHIEF IRRIGATION DEPT Vs. SH SUBE SINGH
|
January 12, 1993 |
|
ESPEE SPUN PIPE AND COMPANY Vs. STATE OF HARYANA
|
August 19, 1993 |
|
EX CAPT S S AHLUWALIA Vs. UNION OF INDIA
|
November 19, 1993 |
|
EX-SEPOY CHATTAR SINGH Vs. UNION OF INDIA
|
September 8, 1993 |
|
EX. HEAD CONSTABLE JAGAN NATH Vs. THE STATE OF PUNJAB AND ANR.
|
December 20, 1993 |
|
F C I CLASS IV EMPLOYEES UNION Vs. F C I
|
May 17, 1993 |
|
FAQIR SINGH Vs. STATE OF PUNJAB
|
January 13, 1993 |
|
FAQUIR CHAND Vs. STATE OF PUNJAB
|
June 4, 1993 |
|
FAUJA SINGH Vs. PRITAM SINGH
|
January 29, 1993 |
|
FIRM BALI RAM NIHAL SINGH Vs. PANNA LAL
|
December 9, 1993 |
|
FIXWELL PUSHIN CORDS PVT LIMITED Vs. PRESIDING OFFICER SALES TAX TRIBUNAL
|
November 18, 1993 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
October 20, 1993 |
|
FOOD CORPORATION OF INDIA Vs. LOCO JALANDHAR COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD
|
August 20, 1993 |
|
FOOD CORPORATION OF INDIA, NEW DELHI Vs. BALDEV SINGH, TECHNICAL ASSISTANT GRADE-II, FOOD CORPORATION OF INDIA
|
August 11, 1993 |
|
G M WORSTED SPINNING MILLS P LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 27, 1993 |
|
G S LAMBA Vs. PUNJAB STATE
|
November 30, 1993 |
|
G.S. NAGPAL Vs. STATE OF PUNJAB
|
November 23, 1993 |
|
G.S. SHERGILL Vs. THE STATE OF PUNJAB AND ORS.
|
November 3, 1993 |
|
G.S. UPPAL Vs. HARYANA STATE MINOR IRRIGATION TUBEWELLS CORPORATION
|
May 18, 1993 |
|
GANDA SINGH Vs. RAMPAL SINGH
|
July 26, 1993 |
|
GANESH FOUNDRY WORKS Vs. PUNJAB NATIONAL BANK
|
June 3, 1993 |
|
GANPAT Vs. STATE OF HARYANA
|
December 10, 1993 |
|
GAPPU RAM Vs. MOOL CHAND
|
October 12, 1993 |
|
GAUR BRAHAMAN VIDYA PARCHARNI SABHA Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 2, 1993 |
|
GAURI SHANKER Vs. SAINIK SCHOOL, KAPURTHALA
|
August 24, 1993 |
|
GEETA RAM Vs. STATE OF HARYANA
|
May 19, 1993 |
|
GENERAL MANAGER PUNJAB ROADWAYS Vs. SURJIT KAUR
|
March 23, 1993 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, MUKTSAR Vs. BALDEV SINGH
|
July 13, 1993 |
|
GHANSHAYM Vs. INSTITUTION OF ENGINEERS (INDIA) AND ANOTHER
|
August 19, 1993 |
|
GHUMAND SINGH Vs. STATE OF PUNJAB
|
June 4, 1993 |
|
GIAN ANAND GUPTA Vs. SURMUKH SINGH DRIVER PUNJAB ROADWAYS
|
September 7, 1993 |
|
GIAN CHAND Vs. STATE OF PUNJAB
|
March 31, 1993 |
|
GIAN CHAND Vs. FINANCIAL COMMISSIONER
|
June 1, 1993 |
|
GIAN CHAND Vs. DHARAM SINGH
|
November 23, 1993 |
|
GIAN CHAND AGGARWAL Vs. STATE OF HARYANA
|
August 9, 1993 |
|
GIAN CHAND MAHAJAN Vs. REHRI MARKET UNION
|
July 27, 1993 |
|
GIAN CHAND MAHAJAN Vs. REHRI MARKET UNION, SECTOR 37
|
July 29, 1993 |
|
GIAN SINGH Vs. SUPERINTENDING ENGINEER
|
May 17, 1993 |
|
GILL BUS SERVICE REGISTERED AMRITSAR Vs. STATE OF PUNJAB
|
May 5, 1993 |
|
GIRDHALA AND OTHERS Vs. PALA ALIAS RAMPAL
|
January 6, 1993 |
|
GIRDHARI LAL Vs. RADHEY SHYAM
|
March 18, 1993 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
March 23, 1993 |
|
GIRRAJ PARSHAD Vs. STATE OF HARYANA
|
May 17, 1993 |
|
GLOBAL PLASTICS AND CHEMICALS INDIA PVT LTD Vs. GIAN KAUR
|
June 3, 1993 |
|
GOBIND DALL AND FLOUR MILLS Vs. SYNDICATE BANK
|
May 17, 1993 |
|
GOBIND RAM SHARMA Vs. STATE OF HARYANA
|
September 6, 1993 |
|
GOPAL Vs. STATE OF HARYANA
|
January 15, 1993 |
|
GOPAL DASS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
September 9, 1993 |
|
GOPAL KRISHAN GUPTA Vs. STATE OF HARYANA
|
July 23, 1993 |
|
GOPAL SINGH Vs. STATE OF PUNJAB
|
October 5, 1993 |
|
GOVIND KUSHWAHA Vs. STATE OF PUNJAB
|
July 28, 1993 |
|
GRAM PANCHAYAT GARH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 16, 1993 |
|
GRAM PANCHAYAT MALLAH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
|
October 5, 1993 |
|
GRAM SABHA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
May 26, 1993 |
|
GUGAN SINGH Vs. STATE OF HARYANA
|
May 13, 1993 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
July 27, 1993 |
|
GULABDEVI MEMORIAL HOSPITAL TRUST Vs. PRESIDING OFFICER LABOUR COURT
|
March 22, 1993 |
|
GULABDEVI MEMORIAL HOSPITAL TRUST JULLUNDUR Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR
|
March 22, 1993 |
|
GULSHAN Vs. STATE BANK OF INDIA
|
August 6, 1993 |
|
GULSHAN KUMAR ALIAS GULSHAN SINGH Vs. STATE OF PUNJAB
|
December 25, 1993 |
|
GULSHAN KUMARI Vs. BANSI LAL
|
August 25, 1993 |
|
GULSHAN RAI SARRA PRESIDENT OF VANITA GRAM UDYOG SAMITI Vs. STATE BANK OF INDIA
|
August 5, 1993 |
|
GUNO MAJRA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
December 10, 1993 |
|
GUPTA OIL AND GENERAL MILLS Vs. STATE OF HARYANA
|
August 4, 1993 |
|
GUR AKBAR AKAL KAUR Vs. TEHAL SINGH
|
August 23, 1993 |
|
GURANDITTA MAL SHAUTI PARKASH RICE MILLERS Vs. STATE OF PUNJAB
|
May 20, 1993 |
|
GURBAKHSH SINGH Vs. SARDAR SINGH
|
September 23, 1993 |
|
GURBAKSH SINGH Vs. JAGAT SINGH
|
September 3, 1993 |
|
GURCHARAN SINGH Vs. SADHU RAM
|
May 4, 1993 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
June 4, 1993 |
|
GURCHARAN SINGH Vs. HARYANA STATE
|
May 19, 1993 |
|
GURDARSHAN SINGH Vs. STATE OF PUNJAB
|
December 23, 1993 |
|
GURDAS SINGH Vs. UNION OF INDIA (UOI) AND ORS
|
December 17, 1993 |
|
GURDEEP KAUR Vs. VINOD KUMAR LAMBA
|
July 5, 1993 |
|
GURDEEP SINGH Vs. RAJINDER SINGH
|
May 19, 1993 |
|
GURDEEP SINGH Vs. STATE OF HARYANA
|
May 10, 1993 |
|
GURDEEP SINGH AND OTHERS Vs. THE DIRECTOR CONSOLIDATION, PUNJAB AND OTHERS
|
October 20, 1993 |
|
GURDEV KAUR Vs. PUNJAB ROADWAYS
|
September 3, 1993 |
|
GURDEV KAUR Vs. DEPUTY COMMISSIONER PATIALA
|
May 6, 1993 |
|
GURDEV SINGH Vs. NACHHATTAR KAUR
|
February 2, 1993 |
|
GURDEV SINGH Vs. BALBIR KAUR
|
January 12, 1993 |
|
GURDEV SINGH Vs. BAWA AMARJIT SINGH
|
January 27, 1993 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
September 6, 1993 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
September 1, 1993 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 19, 1993 |
|
GURDIAL CHAND SETHI Vs. RAM SARUP
|
March 24, 1993 |
|
GURDIAL SINGH Vs. AMAR SINGH
|
January 20, 1993 |
|
GURDIAL SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
March 17, 1993 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
June 2, 1993 |
|
GURDIAL SINGH Vs. BALDEV SINGH
|
July 16, 1993 |
|
GURDIAL SINGH EX-SARPANCH Vs. STATE OF PUNJAB
|
August 3, 1993 |
|
GURDIP SINGH Vs. RAMESH KUMAR
|
November 23, 1993 |
|
GURDIP SINGH @ RAM SINGH Vs. STATE OF PUNJAB
|
August 2, 1993 |
|
GURDISH SAINI Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
December 12, 1993 |
|
GURINDERJIT SINGH Vs. STATE OF PUNJAB
|
December 21, 1993 |
|
GURKUKH SINGH Vs. STATE OF PUNJAB
|
December 2, 1993 |
|
GURLAL SINGH CHEEMA Vs. PUNJAB AND SIND BANK
|
July 21, 1993 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
September 10, 1993 |
|
GURMAIL SINGH Vs. UJJAGAR SINGH
|
July 23, 1993 |
|
GURMEET KAUR Vs. STATE OF PUNJAB
|
November 24, 1993 |
|
GURMEET SINGH DHALIWAL Vs. OM PARKASH
|
August 27, 1993 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
November 5, 1993 |
|
GURMEJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 28, 1993 |
|
GURMEJ SINGH AND OTHERS Vs. SMT. GURCHARAN KAUR
|
November 2, 1993 |
|
GURMIT SINGH Vs. RADHAKRISHAN
|
August 4, 1993 |
|
GURMUKH SINGH Vs. SHRI JASWANT SINGH
|
December 24, 1993 |
|
GURNAIB SINGH Vs. DALIP KAUR
|
July 19, 1993 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
September 21, 1993 |
|
GURNAM SINGH Vs. CHARAN SINGH
|
April 7, 1993 |
|
GURPAL SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 22, 1993 |
|
GURPREET DHALIWAL Vs. STATE OF PUNJAB
|
June 1, 1993 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB
|
April 21, 1993 |
|
GURTEJ SINGH Vs. STATE OF HARYANA
|
April 29, 1993 |
|
GURU NANAK DEV Vs. BALBIR SINGH
|
October 1, 1993 |
|
GURU NANAK DEV UNIVERSITY, AMRITSAR Vs. AJIT KAUR VIRK
|
October 15, 1993 |
|
GURUDWARA PRABANDHAK COMMITTEE Vs. S UJAGAR SINGH
|
December 10, 1993 |
|
GURVINDER SINGH Vs. UNDER SECRETARY
|
April 23, 1993 |
|
GYANI RAM Vs. MUNNI DEVI
|
April 6, 1993 |
|
H S AHIUWALIA Vs. D C JAIN
|
October 1, 1993 |
|
H S MOKHA Vs. HARYANA STATE ELECTRICITY BOARD
|
December 13, 1993 |
|
H.B. LALL Vs. THE STATE OF PUNJAB
|
February 8, 1993 |
|
H.C. RISHI RAJ NO. 33 Vs. STATE OF HARYANA
|
February 11, 1993 |
|
HANNU SINGH Vs. RAJU @ RAJESH
|
July 30, 1993 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
December 6, 1993 |
|
HANS RAJ BALRAJ SINGH Vs. STATE OF PUNJAB
|
December 7, 1993 |
|
HAR BHAGWAN Vs. SUSHMA
|
December 14, 1993 |
|
HAR SARUP SINGH Vs. STATE OF HARYANA
|
April 6, 1993 |
|
HARBAKSH SINGH SAINI Vs. HARBHAJAN SINGH
|
January 20, 1993 |
|
HARBANS KAUR Vs. INCOME TAX OFFICER
|
May 21, 1993 |
|
HARBANS KAUR Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
August 26, 1993 |
|
HARBANS KAUR Vs. U.T. CHANDIGARH
|
December 3, 1993 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
September 23, 1993 |
|
HARBANS LAL Vs. GURMIT SINGH
|
October 15, 1993 |
|
HARBANS LAL Vs. PUNJAB STATE
|
February 5, 1993 |
|
HARBANS LAL KHANNA Vs. RAJINDER SINGH SODHI
|
September 29, 1993 |
|
HARBANS SINGH Vs. SUPERINTENDENT CANAL OFFICER
|
May 5, 1993 |
|
HARBANS SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB
|
March 15, 1993 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
April 30, 1993 |
|
HARBANS SINGH Vs. DAULAT RAM
|
April 27, 1993 |
|
HARBHAGWANT SINGH DHILLON Vs. HARYANA ROADWAYS
|
April 6, 1993 |
|
HARBINDER SINGH Vs. STATE OF HARYANA
|
August 20, 1993 |
|
HARCHARAN Vs. STATE OF HARYANA
|
July 30, 1993 |
|
HARDEEP SINGH Vs. STATE OF HARYANA
|
July 22, 1993 |
|
HARDEV SINGH Vs. RAJESH KUMAR SHARMA, PRINCIPAL, SHAHEED BHAGAT SINGH COLLEGE OF PHARMACY
|
September 9, 1993 |
|
HARDIAL SINGH ALIAS GIANI Vs. STATE OF PUNJAB
|
December 15, 1993 |
|
HARDIP SINGH Vs. SH KANWALJIT SINGH MONGA
|
October 6, 1993 |
|
HARDIYAL SINGH Vs. STATE OF PUNJAB
|
July 20, 1993 |
|
HARGIAN Vs. STATE OF HARYANA
|
September 23, 1993 |
|
HARI CHAND Vs. STATE OF HARYANA
|
July 27, 1993 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
January 15, 1993 |
|
HARI KISHAN SHARMA Vs. UNION TERRITORY CHANDIGARH
|
August 26, 1993 |
|
HARI PREM RASTOGI Vs. UNION TERRITORY
|
September 28, 1993 |
|
HARI RAM Vs. STATE OF PUNJAB
|
August 3, 1993 |
|
HARI RAM Vs. STATE OF PUNJAB
|
November 23, 1993 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
October 21, 1993 |
|
HARINDER KUMAR GULATI Vs. STATE OF HARYANA
|
September 9, 1993 |
|
HARINDER NATH BHARDWAJ Vs. M.C. SHARMA
|
July 14, 1993 |
|
HARINDER SINGH Vs. SWARAN SINGH
|
February 16, 1993 |
|
HARINDERPAL SINGH Vs. BOARD OF DIRECTORS, GURDASPUR, AMRITSAR
|
October 15, 1993 |
|
HARISH Vs. DEPUTY COMMISSIONER
|
January 19, 1993 |
|
HARISH KUMAR Vs. STATE OF HARYANA
|
April 30, 1993 |
|
HARJAP SINGH Vs. STATE OF PUNJAB
|
July 8, 1993 |
|
HARJEET SINGH Vs. STATE OF PUNJAB
|
November 9, 1993 |
|
HARJINDER KAUR Vs. NACHHATTAR SINGH
|
July 7, 1993 |
|
HARJINDER SINGH Vs. BIMLA DEVI
|
March 16, 1993 |
|
HARJINDER SINGH Vs. BIMLA DEVI
|
March 6, 1993 |
|
HARJIT KAUR Vs. DIRECTOR PUBLIC INSTRUCTIONS (COLLEGES), PUNJAB, CHANDIGARH
|
September 2, 1993 |
|
HARJIT SINGH Vs. LAKHBIR SINGH
|
July 22, 1993 |
|
HARJIT SINGH Vs. IQBAL KAUR
|
July 5, 1993 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
August 13, 1993 |
|
HARJOT SHAH SINGH Vs. STATE OF PUNJAB
|
July 26, 1993 |
|
HARKUNBH RAI Vs. PARKASH CHAND
|
November 17, 1993 |
|
HARKUNBH RAI Vs. PARKASH CHAND
|
November 13, 1993 |
|
HARMAIL SINGH Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
|
April 20, 1993 |
|
HARMEET SINGH Vs. STATE
|
November 9, 1993 |
|
HARMEL SINGH Vs. UNION OF INDIA
|
January 29, 1993 |
|
HARMINDER SINGH Vs. NACHATTAR SINGH
|
July 19, 1993 |
|
HARNEK SINGH PABBLA Vs. UNION OF INDIA
|
May 14, 1993 |
|
HARPAL SHARMA Vs. TRIPTA RANI
|
July 12, 1993 |
|
HARPAL SINGH Vs. STATE OF HARYANA
|
October 7, 1993 |
|
HARPAL SINGH, NO. 100/GGN AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 5, 1993 |
|
HARPHUL SINGH (SUBEDAR) Vs. STATE OF HARYANA
|
September 10, 1993 |
|
HARPREET SINGH Vs. SURINDER KAUR
|
September 16, 1993 |
|
HARSMEEP SINGH KANG Vs. PUNJAB UNIVERSITY
|
August 13, 1993 |
|
HARVINDER SINGH Vs. PURAN SINGH
|
April 21, 1993 |
|
HARYANA A FINANCIAL CORPORATION LTD. Vs. BAGS AND CARTONS
|
October 15, 1993 |
|
HARYANA AGRO INDUSTRIES CORPORATION LTD Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
|
August 11, 1993 |
|
HARYANA BOARD OF SCHOOL EDUCATION Vs. INDUSTRIAL TRIBUNAL
|
October 8, 1993 |
|
HARYANA LAND RECLAMATION AND DEVELOPMENT Vs. PAWAN KUMAR
|
August 24, 1993 |
|
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION Vs. STATE OF HARYANA
|
February 4, 1993 |
|
HARYANA STATE Vs. SEWA DASS
|
May 17, 1993 |
|
HARYANA STATE CO-OP INSPECTOR & SUB-INSPECTOR ASSC , ROHTAK Vs. STATE OF HARYANA
|
December 15, 1993 |
|
HARYANA STATE ELECTRICITY BOARD Vs. PHOOL CHAND STAYA PAL ENGINEERS AND CONTRACTORS
|
October 9, 1993 |
|
HARYANA STATE ELECTRICITY BOARD Vs. RANDHIR SINGH ASST LINE-MAN
|
April 29, 1993 |
|
HARYANA STATE ELECTRICITY BOARD Vs. PANKAJ KUMAR NEERAJ KUMAR
|
September 7, 1993 |
|
HARYANA STATE FEDERATION OF CO Vs. PRESIDING OFFICER, LABOUR COURT U.T. CHANDIGARH AND ANOTHER
|
May 14, 1993 |
|
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. AJAY KUMAR JAIN
|
August 26, 1993 |
|
HARYANA TOURISM CORPORATION LIMITED Vs. HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
|
January 21, 1993 |
|
HARYANA WOOLEN & GENERAL MILLS (P) LTD Vs. HARYANA WOOLEN & GENERAL MILLS (P) LTD
|
September 24, 1993 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
June 1, 1993 |
|
HEAD CONSTABLE AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 10, 1993 |
|
HEM CHAND Vs. STATE OF HARYANA
|
May 27, 1993 |
|
HEM RAJ Vs. ALLAHABAD BANK BRANCH
|
April 6, 1993 |
|
HERO Vs. HARBHAJAN SINGH
|
September 7, 1993 |
|
HIMMAT SINGH ANEJA Vs. STATE OF PUNJAB
|
December 14, 1993 |
|
HINDU HIGH SCHOOL Vs. STATE OF HARYANA
|
November 16, 1993 |
|
HINDUSTAN CIBA CEGY LTD Vs. STATE OF PUNJAB
|
October 13, 1993 |
|
HIRA LAL Vs. UNION OF INDIA
|
July 13, 1993 |
|
HIRA LAL Vs. STATE OF HARYANA
|
September 7, 1993 |
|
HIRDA RAM Vs. NARINDER SINGH
|
September 21, 1993 |
|
HISSAR IMPROVEMENT TRUST Vs. PRESIDENT TRIBUNAL IMPROVEMENT TRUST
|
October 20, 1993 |
|
HUKAM SINGH Vs. BIMLA RANITLP
|
May 3, 1993 |
|
HYDERABAD INDUSTRIES LTD Vs. SURINA RAJAN ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY AND
|
February 2, 1993 |
|
INA SAWHNEY Vs. STATE OF PUNJAB
|
October 13, 1993 |
|
INCOME TAX OFFICER Vs. HANDA R P
|
September 28, 1993 |
|
INCOME-TAX OFFICER Vs. R P HANDA
|
September 28, 1993 |
|
INDER KUMAR ARORA Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION
|
November 19, 1993 |
|
INDER MOHAN NATH SOI Vs. HARYANA STATE ELECTRICITY BOARD
|
January 15, 1993 |
|
INDER RAI MALIK Vs. JAYANTI FILMS INDIA PVT LIMITED
|
September 14, 1993 |
|
INDER SAIN Vs. SAROJ BALA
|
January 27, 1993 |
|
INDER SAIN Vs. PARAS RAM
|
January 20, 1993 |
|
INDER SINGH Vs. SECRETARY TO GOVERNMENT OF HARYANA AGRICULTURE DEPARTMENT
|
September 7, 1993 |
|
INDER SINGH Vs. DARSHAN SINGH
|
December 2, 1993 |
|
INDERBIR KAUR Vs. CHAIRMAN CHANDIGARH HOUSING BOARD
|
August 12, 1993 |
|
INDERJEET SINGH Vs. STATE OF HARYANA
|
December 13, 1993 |
|
INDERJIT SINGH Vs. COMMISSIONER, PATIALA DIVISION
|
November 11, 1993 |
|
INDERJIT SINGH KANG Vs. PARNEET KAUR
|
September 14, 1993 |
|
INDIAN ACRYLICS LTD Vs. UNION OF INDIA
|
July 6, 1993 |
|
INDIAN OIL CORPORATION LIMITED Vs. HUKAM SINGH
|
March 12, 1993 |
|
INDIAN OVERSEAS BANK Vs. MERTINEZ ENGINEERING LIMITED
|
August 25, 1993 |
|
INDSEN FARM MACHINERY TRADERS Vs. KIRLOSKAR PHAUMATIC CO LTD
|
April 21, 1993 |
|
IQBAL KAUR Vs. WAZIR CHAND
|
August 20, 1993 |
|
IQBAL SINGH Vs. AVTAR SINGH
|
June 3, 1993 |
|
IQBAL SINGH Vs. SURENDER
|
April 27, 1993 |
|
ISHAM SINGH MEMBER GRAM PANCHAYAT Vs. DEPUTY COMMISSIONER
|
August 4, 1993 |
|
ISHAR SINGH EX PRINCIPAL PUNJAB GOVT DENTAL COLLEGE AND HOSPITAL Vs. STATE OF PUNJAB
|
January 12, 1993 |
|
ISHPAL SINGH PARAMJIT SINGH Vs. KUMARI MANEET MAUNDER
|
March 29, 1993 |
|
ISHPAL SINGH PARAMJIT SINGH Vs. SIMLA DEVI
|
April 22, 1993 |
|
ISHWAR Vs. STATE OF HARYANA
|
December 16, 1993 |
|
ISHWAR KANTA Vs. OM PARKASH
|
September 1, 1993 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
November 2, 1993 |
|
ISHWAR SINGH (DECEASED) Vs. DERA BABA BRAHARPURI BAISHTMA, BABHA SUPEPURI CHELA BABA LACHMAN PURI
|
January 21, 1993 |
|
J C SHARMA Vs. STATE OF HARYANA
|
November 5, 1993 |
|
J D MATHUR Vs. SUNITA ALIAS SUNITA MADHOK
|
May 11, 1993 |
|
J K CHAUDHARY Vs. SYNDICATE BANK
|
April 23, 1993 |
|
J.V. GUPTA Vs. CHANDIGARH ADMINISTRATION
|
July 12, 1993 |
|
JAGAN NATH NAGPAL AND CO Vs. ASSTT COLLR OF C EX
|
November 19, 1993 |
|
JAGATJIT INDUSTRIES, LTD. Vs. STATE OF PUNJAB
|
May 4, 1993 |
|
JAGATJIT SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 14, 1993 |
|
JAGBACHAN SINGH Vs. SUKHMINDER KAUR
|
January 20, 1993 |
|
JAGDEEP SINGH Vs. THE PUNJABI UNIVERSITY
|
November 7, 1993 |
|
JAGDEV KAUR Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
|
November 19, 1993 |
|
JAGDISH CHAND Vs. STATE OF PUNJAB
|
June 2, 1993 |
|
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK
|
September 17, 1993 |
|
JAGDISH CHANDER Vs. H.S.E.B.
|
January 22, 1993 |
|
JAGDISH GROVER Vs. OM PARKASH
|
December 1, 1993 |
|
JAGDISH PURI Vs. KUNDAN LAL THAPER
|
November 30, 1993 |
|
JAGDISH RAI Vs. PACCA KALAN CO-OP SERVICE SOCIETY LTD
|
October 7, 1993 |
|
JAGDISH RAI Vs. SADA NAND
|
April 22, 1993 |
|
JAGIR KAUR Vs. NIRMAL SINGH
|
May 6, 1993 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
October 18, 1993 |
|
JAGIR SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
September 16, 1993 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
April 27, 1993 |
|
JAGJIT SINGH Vs. PRITAM SINGH
|
September 21, 1993 |
|
JAGJIT SINGH Vs. UNION OF INDIA
|
August 13, 1993 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 12, 1993 |
|
JAGJIT SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1993 |
|
JAGMOHAN SINGH Vs. COLLECTOR
|
February 24, 1993 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
December 24, 1993 |
|
JAGMOHAN SINGH Vs. NITYA NAND
|
November 9, 1993 |
|
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
January 19, 1993 |
|
JAGSIR SINGH Vs. STATE OF PUNJAB
|
December 17, 1993 |
|
JAI BHAGWAN Vs. MADHU BALA
|
August 18, 1993 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
December 9, 1993 |
|
JAI CHEMICALS Vs. STATE OF PUNJAB
|
August 6, 1993 |
|
JAI NARAIN Vs. STATE OF HARYANA
|
October 15, 1993 |
|
JAI PAL SINGH Vs. STATE OF HARYANA
|
December 8, 1993 |
|
JAI SHREE Vs. STATE OF HARYANA AND OTHERS
|
December 9, 1993 |
|
JAI SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 10, 1993 |
|
JAI SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 18, 1993 |
|
JAI SINGH Vs. PUSHPA DEVI
|
April 23, 1993 |
|
JAIMAL SINGH Vs. STATE OF RAJASTHAN
|
April 29, 1993 |
|
JAIMAL SINGH Vs. STATE OF PUNJAB
|
April 28, 1993 |
|
JAIN PACKWELL INDUSTRIES Vs. SAGAR AND COMPANY
|
September 14, 1993 |
|
JAIPUR METALS AND ELECTRICALS LIMITED Vs. JAIN INDUSTRIES
|
October 12, 1993 |
|
JANAK RAJ MANCHANDA Vs. NOTIFIED AREA COMMITTEE
|
June 14, 1993 |
|
JANAK RANI Vs. DISTRICT TRANSPORT CO-OPERATIVE SOCIETY LTD
|
July 14, 1993 |
|
JANARDHAN DASS Vs. PREM CHAND
|
August 13, 1993 |
|
JANARDHAN DASS GRAM SACHIV Vs. PREM CHAND EX. SARPANCH
|
August 11, 1993 |
|
JANGIR KAUR Vs. JASWANT SINGH
|
May 26, 1993 |
|
JANKI DEVI Vs. MADAN LAL
|
August 3, 1993 |
|
JANTA BRICK KILN CO Vs. STATE OF HARYANA
|
November 12, 1993 |
|
JARNAIL KAUR Vs. JASPAL SINGH
|
April 20, 1993 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 26, 1993 |
|
JASA BAI Vs. UDEY SINGH
|
May 21, 1993 |
|
JASBIR SINGH Vs. HARDEEP KAUR
|
April 6, 1993 |
|
JASDEV SINGH Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
JASMAIL SINGH Vs. STATE OF HARYANA
|
November 5, 1993 |
|
JASMER SINGH AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
January 20, 1993 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
August 18, 1993 |
|
JASPAL SINGH Vs. DIRECTOR, PGI, CHANDIGARH
|
July 14, 1993 |
|
JASPAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 17, 1993 |
|
JASSA SINGH Vs. STATE OF PUNJAB
|
July 22, 1993 |
|
JASVIR SINGH Vs. STATE OF PUNJAB
|
July 27, 1993 |
|
JASWANT RAI & BROS. Vs. STATE OF HARYANA
|
May 7, 1993 |
|
JASWANT SINGH Vs. THE STATE OF HARYANA
|
August 27, 1993 |
|
JASWANT SINGH Vs. PARAMJIT KAUR
|
December 6, 1993 |
|
JASWANT SINGH Vs. CHANDIGARH U T ADMINISTRATION
|
February 12, 1993 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
October 6, 1993 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
August 6, 1993 |
|
JASWINDER PAL KAUR Vs. IQBAL SINGH
|
December 16, 1993 |
|
JASWINDER SINGH Vs. STATE OF HARYANA
|
September 23, 1993 |
|
JASWINDER SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDU. AND RESEARCH, CHANDIGARH
|
July 14, 1993 |
|
JATINDER KUMAR Vs. HARMOHINDER SINGH
|
March 2, 1993 |
|
JATINDER SINGH Vs. STATE OF HARYANA
|
November 24, 1993 |
|
JEET SINGH Vs. STATE OF HARYANA
|
November 17, 1993 |
|
JEET SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
July 15, 1993 |
|
JETHA RAM Vs. STATE OF HARYANA
|
August 17, 1993 |
|
JETINDER PAL SINGH Vs. STATE OF HARYANA
|
March 17, 1993 |
|
JINDAL BROTHERS Vs. STATE OF PUNJAB
|
March 31, 1993 |
|
JINDAL STRIPS LTD Vs. STATE OF HARYANA
|
October 6, 1993 |
|
JINDER KAUR WIDOW OF SUKHDEV SINGH SON OF BANT SINGH Vs. CHARAN SINGH ALIAS TAYEE SON OF KHIALI RAM
|
September 6, 1993 |
|
JINDER SINGH Vs. STATE OF PUNJAB
|
July 14, 1993 |
|
JIT SINGH Vs. ADDL. DIRECTION, CONSOLIDATION OF HOLDINGS, PB.
|
November 1, 1993 |
|
JITO Vs. DALIP SINGH
|
June 4, 1993 |
|
JITO ALIAS AJIT SINGH Vs. SWARAN SINGH
|
September 17, 1993 |
|
JIWAN DASS Vs. STATE OF HARYANA
|
February 22, 1993 |
|
JOGA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 13, 1993 |
|
JOGI MAJRA COOP AGRICULTURAL SERVICE SOCIETY LTD Vs. INDERJIT PAL SINGH
|
August 30, 1993 |
|
JOGINDER CHAND Vs. PUNJAB ELECTRICITY BOARD
|
August 31, 1993 |
|
JOGINDER SINGH Vs. NARANJAN SINGH
|
June 18, 1993 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 21, 1993 |
|
JOGINDER SINGH Vs. AJMER SINGH
|
January 20, 1993 |
|
JOGINDER SINGH Vs. BALWANT SINGH
|
April 28, 1993 |
|
JOGINDER SINGH Vs. PUNJAB STATE TUBEWELL CORP LTD
|
August 30, 1993 |
|
JOGINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
December 8, 1993 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 21, 1993 |
|
JOGINDER SINGH TOOR Vs. UNION OF INDIA
|
July 20, 1993 |
|
JORA GIR Vs. B.L. SINGAL
|
January 29, 1993 |
|
JOT RAM DHARAM CHAND Vs. STATE OF PUNJAB THROUGH INSECTICIDE INSPECTOR
|
February 9, 1993 |
|
JUGGA Vs. MAL SINGH
|
November 5, 1993 |
|
K B LAL SINGAL Vs. STATE OF HARYANA
|
December 20, 1993 |
|
K C ARYA Vs. UNION OF INDIA UOI
|
January 11, 1993 |
|
K C VANASPATI Vs. ASSTT COLLECTOR OF C EX AND CUS
|
August 16, 1993 |
|
K D SALES CORPN Vs. MORINDA COOPERATIVE SUGAR MILLS LTD
|
October 7, 1993 |
|
K MADAN Vs. STATE OF HARYANA
|
June 3, 1993 |
|
K.D. SHARMA Vs. NATIONAL BANK FOR AGRI. & RURAL DEVELOPMENT
|
December 8, 1993 |
|
K.R. MAHAJAN Vs. THE STATE OF PUNJAB AND OTHERS
|
January 20, 1993 |
|
KABUL SINGH Vs. ADDITIONAL DISTRICT JUDGE HOSHIARPUR
|
January 7, 1993 |
|
KAHAN CHAND GUPTA Vs. RAJ KUMAR
|
October 12, 1993 |
|
KAILASH CHAND Vs. ANAND SARUP
|
September 23, 1993 |
|
KAILASH CHANDER Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
May 27, 1993 |
|
KAILASH CHANDER Vs. BASANT LAL
|
January 13, 1993 |
|
KAILASH NATH DATT Vs. STATE OF HARYANA
|
January 29, 1993 |
|
KALA DEVI Vs. SAJJAN SINGH
|
January 28, 1993 |
|
KALA SINGH Vs. PUNJAB DAIRY DEVELOPMENT CORP. LTD.
|
December 20, 1993 |
|
KALA SINGH @ DALJIT SINGH Vs. STATE OF PUNJAB
|
July 6, 1993 |
|
KALAWATI Vs. DHARAM SINGH
|
August 11, 1993 |
|
KALI RAM Vs. DEV VERT
|
April 6, 1993 |
|
KAMAL DEEP Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA AND OTHERS
|
October 12, 1993 |
|
KAMAL KUMAR Vs. STATE OF HARYANA
|
November 11, 1993 |
|
KAMALJIT SINGH Vs. JATINDER PAL
|
August 31, 1993 |
|
KAMLA DEVI Vs. HARYANA STATE
|
April 6, 1993 |
|
KAMLESH Vs. STATE OF HARYANA
|
December 25, 1993 |
|
KAMLESH DEVI Vs. MANJIT SINGH
|
August 26, 1993 |
|
KAMLESH KUMAR Vs. STATE OF HARYANA, THROUGH COLLECTOR
|
August 24, 1993 |
|
KAMLESH KUMAR AND ORS. Vs. STATE OF HARYANA THROUGH COLLECTOR AND ANR.
|
August 24, 1993 |
|
KANTA DEVI Vs. SURESH
|
August 19, 1993 |
|
KANTA DEVI Vs. UNION OF INDIA AND OTHERS
|
August 23, 1993 |
|
KANTA DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 4, 1993 |
|
KANWARJIT SINGH Vs. UNION OF INDIA
|
October 20, 1993 |
|
KANWARJIT SINGH DHILLON Vs. HARDYAL SINGH DHILLON
|
December 1, 1993 |
|
KAPIL GARG PRESIDENT OF MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
|
January 19, 1993 |
|
KARAM CHAND CHUNI LAL Vs. PISTA DEVI
|
September 22, 1993 |
|
KARAM CHAND CHUNI LAL Vs. PISTA DEVI
|
September 23, 1993 |
|
KARAM CHAND UTTAM CHAND Vs. SHANTI SARUP
|
September 3, 1993 |
|
KARAM SINGH Vs. SMT. GURMEJ KAUR
|
September 16, 1993 |
|
KARAMJIT KAUR Vs. STATE OF HARYANA
|
December 20, 1993 |
|
KARAMJIT SINGH Vs. TEJ KAUR
|
February 25, 1993 |
|
KARAMPAL SINGH Vs. STATE OF HARYANA
|
December 21, 1993 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
December 7, 1993 |
|
KARMA Vs. COMMISSIONER
|
December 2, 1993 |
|
KARNAIL KAUR Vs. BABBAR SINGH
|
January 11, 1993 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
December 13, 1993 |
|
KARNAIL SINGH Vs. KANTA SHARMA
|
October 1, 1993 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 18, 1993 |
|
KARNAIL SINGH Vs. SURINDER KAUR
|
May 4, 1993 |
|
KARNAIL SINGH Vs. RAMESH KUMAR GUPTA
|
August 13, 1993 |
|
KARNAIL SINGH Vs. SOHAN SINGH
|
July 6, 1993 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
July 27, 1993 |
|
KARNAIL SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
|
May 20, 1993 |
|
KARNAL CENTRAL COOP BANK LTD Vs. P O INDL TRIBUNAL-CUM-LABOUR COURT
|
November 10, 1993 |
|
KARNAL IMPROVEMENT TRUST Vs. RAM PARKASH
|
December 14, 1993 |
|
KARPAL SINGH Vs. STATE OF HARYANA
|
December 7, 1993 |
|
KARTAR BUS SERVICE LTD. JULLUNDHAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 11, 1993 |
|
KARTAR KAUR Vs. HARNAM SINGH
|
February 5, 1993 |
|
KARTAR SINGH Vs. PATIALA IMPROVEMENT TRUST
|
March 15, 1993 |
|
KARTAR SINGH Vs. SUKH DEV SINGH
|
March 31, 1993 |
|
KARTAR SINGH Vs. HARCHAND SINGH
|
September 7, 1993 |
|
KARTAR SINGH Vs. UJAGAR SINGH
|
January 18, 1993 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
November 26, 1993 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
October 13, 1993 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
October 18, 1993 |
|
KARTAR SINGH, EX-DRIVER Vs. STATE OF PUNJAB
|
July 21, 1993 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
June 3, 1993 |
|
KASHMIR SINGH Vs. JEETO
|
October 5, 1993 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
October 4, 1993 |
|
KASHMIR SINGH AND ANR Vs. STATE OF PUNJAB
|
August 24, 1993 |
|
KASHMIRI LAL Vs. STATE BANK OF INDIA
|
July 28, 1993 |
|
KASHMIRI LAL Vs. STATE OF PUNJAB
|
April 23, 1993 |
|
KASTURI LAL Vs. STATE OF PUNJAB
|
July 19, 1993 |
|
KASTURI LAL Vs. MUNI LAL
|
September 7, 1993 |
|
KAUR SINGH Vs. HARDEV KAUR
|
September 24, 1993 |
|
KAUR SINGH Vs. STATE OF PUNJAB
|
June 2, 1993 |
|
KAUSHAL KUMAR Vs. STATE OF HARYANA
|
March 22, 1993 |
|
KAUSHALYA DEVI Vs. HANS RAJ
|
January 14, 1993 |
|
KAUSHALYA DEVI Vs. AMRAWATI
|
October 7, 1993 |
|
KAUSHALYA MALHOTRA Vs. STATE OF HARYANA
|
November 18, 1993 |
|
KAUSHIK KUMAR LUTHRA Vs. HARISH BALA
|
September 10, 1993 |
|
KAVITA MITTAL Vs. DRUGS INSPECTOR
|
July 29, 1993 |
|
KAVITA SHARMA Vs. MEGH RAJ
|
September 15, 1993 |
|
KEEMAT SINGH Vs. INSPECTOR GENERAL OF PRISONS CHANDIGARH
|
November 10, 1993 |
|
KEERTI KARAN DHARNI Vs. MADHU MEETA DHARNI
|
July 26, 1993 |
|
KESAR SINGH Vs. STATE OF HARYANA
|
July 9, 1993 |
|
KESHVA NAND Vs. KRISHNA RANI
|
July 28, 1993 |
|
KEWAL SINGH ALIAS KEBA Vs. STATE OF PUNJAB
|
October 1, 1993 |
|
KHAN CHAND Vs. STATE OF HARYANA
|
September 28, 1993 |
|
KHANNA IMPROVEMENT TRUST Vs. JAI GOPAL GUPTA
|
January 1, 1993 |
|
KHARAITI LAL Vs. THE UNION TERRITORY OF CHANDIGARH
|
October 13, 1993 |
|
KHAYALI Vs. STATE OF HARYANA
|
September 29, 1993 |
|
KHEM SINGH Vs. STATE OF PUNJAB
|
September 6, 1993 |
|
KHEM SINGH Vs. STATE OF PUNJAB
|
September 8, 1993 |
|
KHUSHAL SINGH Vs. MOHINDER SINGH
|
December 13, 1993 |
|
KIMITI LAL SETHI Vs. UNION OF INDIA
|
September 7, 1993 |
|
KIMTI LAL Vs. SECY. TO GOVT. OF PB.
|
December 23, 1993 |
|
KIMTI LAL WORKMAN PANIPAT COOP SUGAR MILLS LTD Vs. STATE OF HARYANA
|
August 30, 1993 |
|
KIRAN MANDAL Vs. MOHINI MANDAL
|
October 15, 1993 |
|
KIRAN MISHRA Vs. STATE OF HARYANA
|
October 11, 1993 |
|
KIRPAL KAUR Vs. KULWANT KAUR
|
August 25, 1993 |
|
KIRPALJEET Vs. STATE OF PUNJAB
|
August 3, 1993 |
|
KISHAN Vs. STATE OF PUNJAB
|
August 4, 1993 |
|
KISHAN SINGH Vs. STATE OF HARYANA
|
November 4, 1993 |
|
KISHORE CHAND Vs. STATE OF PUNJAB
|
September 3, 1993 |
|
KOHINOOR HOSIERY MILLS Vs. NEW BANK OF INDIA
|
July 27, 1993 |
|
KOSHALYA Vs. STATE OF PUNJAB
|
September 16, 1993 |
|
KRISHAN ALIAS KABLI Vs. STATE OF HARYANA
|
September 15, 1993 |
|
KRISHAN KANT Vs. STATE OF HARYANA
|
October 12, 1993 |
|
KRISHAN KUMAR Vs. VERSUS STATE OF HARYANA
|
November 2, 1993 |
|
KRISHAN KUMAR Vs. DEVKI RANI
|
October 7, 1993 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
September 20, 1993 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
October 4, 1993 |
|
KRISHAN KUMAR Vs. SUNIL
|
January 29, 1993 |
|
KRISHAN KUMAR CHOPRA Vs. PARAMJIT SINGH
|
October 5, 1993 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
November 19, 1993 |
|
KRISHAN LAL Vs. HOUSING BOARD
|
July 5, 1993 |
|
KRISHAN LAL Vs. SURAJ BHAN DRIVER
|
August 13, 1993 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
September 6, 1993 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
January 18, 1993 |
|
KRISHAN LAL RINWA Vs. STATE OF HARYANA AND OTHERS
|
September 24, 1993 |
|
KRISHAN SINGH Vs. PREM SINGH
|
April 20, 1993 |
|
KRISHANA KUMARI BHATIA Vs. THE STATE OF HARYANA
|
October 15, 1993 |
|
KRISHNA BUS SERVICE P LTD Vs. NEW INDIA INSURANCE CO
|
January 7, 1993 |
|
KRISHNA DEVI Vs. RAJNI BALA
|
December 10, 1993 |
|
KRISHNA RANI Vs. SWARAN SINGH
|
October 5, 1993 |
|
KRISHNA RUBBER PRIVATE LIMITED Vs. ADMINISTRATOR H U D A
|
October 22, 1993 |
|
KRISHNA SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, FARIDABAD
|
May 10, 1993 |
|
KULBHUSHAN ADLAKHA Vs. RAMJI DASS NAGPAL
|
October 15, 1993 |
|
KULBIR SINGH GILL Vs. STATE OF PUNJAB
|
October 21, 1993 |
|
KULDIP KAUR Vs. GURDEEP SINGH
|
August 13, 1993 |
|
KULDIP KUMAR Vs. HARYANA BOARD OF SCHOOL EDUCATION, BHIWANI
|
July 16, 1993 |
|
KULDIP RAJ Vs. STATE OF PUNJAB
|
November 26, 1993 |
|
KULDIP SINGH Vs. GURDEV SINGH
|
July 30, 1993 |
|
KULDIP SINGH Vs. PRABHJOT ALIAS SILKY MINOR
|
June 4, 1993 |
|
KULDIP SINGH Vs. UNION OF INDIA
|
December 13, 1993 |
|
KULDIP SINGH @ KALIA Vs. SECRETARY TO GOVERNMENT PUNJAB
|
July 15, 1993 |
|
KULJEET SINGH Vs. STATE OF HARYANA
|
March 11, 1993 |
|
KULJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 11, 1993 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
July 12, 1993 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
March 16, 1993 |
|
KULWANT SINGH Vs. KANTA RANI
|
September 8, 1993 |
|
KUMAR MEDICAL AGENCIES Vs. NIRMAL
|
October 12, 1993 |
|
KUMUD WADHWA Vs. M K WADHWA
|
April 26, 1993 |
|
KUNDAN LAL Vs. JAI LAL
|
July 6, 1993 |
|
KUSUM MALHOTRA Vs. HARYANA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
|
November 16, 1993 |
|
LAC GURMAIL SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
October 20, 1993 |
|
LACHHMAN DASS Vs. STATE OF PUNJAB
|
June 1, 1993 |
|
LACHHMAN SINGH Vs. BOHLI
|
August 27, 1993 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
May 5, 1993 |
|
LACHHMI Vs. BALJIT SINGH
|
October 7, 1993 |
|
LAJJA SINGH Vs. JASWANT KAUR
|
July 28, 1993 |
|
LAJPAT RAI Vs. STATE OF HARYANA
|
August 13, 1993 |
|
LAKHBIR SINGH Vs. PARAMJIT KAUR
|
October 4, 1993 |
|
LAKHBIR SINGH FINGER PRINTS ADVISER Vs. MEENA SHARMA
|
August 24, 1993 |
|
LAKHI RAM Vs. STATE OF HARYANA
|
December 15, 1993 |
|
LAKHTINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 4, 1993 |
|
LAKHVIR KAUR Vs. NARINDER PAL SINGH
|
October 22, 1993 |
|
LAKHWINDER SINGH Vs. STATE OF HARYANA
|
July 6, 1993 |
|
LAL Vs. BAGH MASIH
|
April 30, 1993 |
|
LAL SINGH Vs. STATE OF HARYANA
|
May 6, 1993 |
|
LALIT SETH Vs. STATE OF PUNJAB
|
August 24, 1993 |
|
LALITA SHARMA Vs. STATE OF PUNJAB
|
August 2, 1993 |
|
LAND ACQUISITION COLLECTOR URBAN ESTATE F Vs. ANANT PAL SINGH
|
December 17, 1993 |
|
LASHMAR SINGH Vs. BAKHSHISH KAUR AND ANR.
|
October 12, 1993 |
|
LAXMI GINNING AND OIL MILLS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
November 29, 1993 |
|
LAXMI NARAIN Vs. HARI PARKASH
|
September 2, 1993 |
|
LEELA OHRI Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 22, 1993 |
|
LEELA SINGH Vs. STATE OF PUNJAB
|
March 27, 1993 |
|
LEHNA SINGH Vs. STATE OF HARYANA
|
July 26, 1993 |
|
LEKHU SINGH Vs. PUNJAB SCHEDULED CASTES LAND DEVELOPMENT & FINANCE CORP CHD
|
September 22, 1993 |
|
LIDDU @ SALOOK SINGH Vs. STATE OF HARYANA
|
September 7, 1993 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SULOCHANA DEVI
|
January 22, 1993 |
|
LILA DEVI Vs. STATE OF HARYANA
|
December 22, 1993 |
|
LILA DHAR Vs. BADHO
|
August 26, 1993 |
|
LOMASH RISHI Vs. STATE OF PUNJAB
|
May 3, 1993 |
|
LT COL RAGHBIR SINGH RETD Vs. KULBIR SINGH BRAR
|
July 7, 1993 |
|
LT COL SURJIT SINGH GILL Vs. UNION OF INDIA
|
September 6, 1993 |
|
LT. COL. D.K. VAID Vs. UNION OF INDIA
|
August 30, 1993 |
|
LUDHIANA GURUNANAK COOPERATIVE HOUSE BUILDING SOCIETY REGISTERED Vs. STATE OF PUNJAB
|
November 5, 1993 |
|
M BALI Vs. HOUSING BOARD
|
January 5, 1993 |
|
M C VERMA Vs. S K DHAWAR
|
November 12, 1993 |
|
M L PURI Vs. PUNJAB AND HARYANA HIGH COURT CHANDIGARH
|
March 24, 1993 |
|
M L SHARMA Vs. CHIEF GENERAL MANAGER
|
September 24, 1993 |
|
M M RAJAGARIA Vs. STATE OF PUNJAB
|
November 3, 1993 |
|
M/S GOVERDHAN MAHARAJ & COMPANY Vs. RATTAN
|
August 3, 1993 |
|
M/S. BIKRAM BUS SERVICE (REGISTERED) MOGA THROUGH ITS PARTNER PRITAM SINGH AND ANOTHER Vs. PRESIDING OFFICER LABOUR COURT, BHATINDA AND OTHERS
|
March 31, 1993 |
|
M/S. RAJ DHANI LAND AND FINANCE (P) LTD. Vs. STATE OF HARYANA
|
December 24, 1993 |
|
M/S. RAVINDER KUMAR SHARMA Vs. STATE OF HARYANA
|
May 11, 1993 |
|
M/S. THE NANKANA SAHIB FINANCE PVT. LTD. Vs. PRESIDING OFFICER AND ANOTHER
|
March 22, 1993 |
|
MADAN LAL Vs. STATE OF HARYANA
|
January 13, 1993 |
|
MADAN LAL Vs. UNION OF INDIA
|
September 2, 1993 |
|
MADAN LAL Vs. STATE OF HARYANA
|
July 8, 1993 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
December 2, 1993 |
|
MADAN MOHAN Vs. STATE OF HARYANA
|
September 20, 1993 |
|
MADAN MOHAN RAI Vs. STATE OF PUNJAB
|
December 3, 1993 |
|
MADAN SINGH Vs. STATE OF HARYANA
|
November 18, 1993 |
|
MAGHI RAM Vs. KAUSHALYA DEVI
|
May 14, 1993 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
September 6, 1993 |
|
MAHA SINGH Vs. BALBIR SINGH
|
September 10, 1993 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
May 5, 1993 |
|
MAHABIR PARSHAD GOYAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 30, 1993 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
November 12, 1993 |
|
MAHANT DAR SHAN AS CHELA M SHYAM DAS Vs. STATE OF HARYANA
|
November 8, 1993 |
|
MAHANT GIANI BHUPINDER SINGH Vs. JASMIT KAUR
|
January 14, 1993 |
|
MAHANT GURDEV DASS Vs. STATE OF PUNJAB
|
December 7, 1993 |
|
MAHANT RAVINDER DASS CHELA SHRI MAHANT BIKRAM DASS Vs. STATE OF PUNJAB
|
October 7, 1993 |
|
MAHARAJA PRINTS PRIVATE LTD Vs. STATE OF HARYANA
|
September 8, 1993 |
|
MAHAVIR PARSHAD Vs. STATE OF HARYANA
|
March 16, 1993 |
|
MAHAVIR PARSHAD GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 13, 1993 |
|
MAHENDER SINGH Vs. STATE OF HARYANA
|
December 8, 1993 |
|
MAHENDER SINGH Vs. HUKAM SINGH
|
January 19, 1993 |
|
MAHJI BALA Vs. STATE OF PUNJAB
|
November 17, 1993 |
|
MAHLA RAM Vs. STATE OF PUNJAB
|
September 22, 1993 |
|
MAHMOOD HASAN Vs. STATE OF HARYANA
|
November 8, 1993 |
|
MAJOR BABU SINGH BAINS RETD Vs. UNION OF INDIA
|
January 27, 1993 |
|
MAJOR SINGH Vs. JOGINDER SINGH
|
October 15, 1993 |
|
MAJOR SINGH Vs. LABOUR COURT, BHATINDA
|
August 17, 1993 |
|
MAJOR TARIF SINGH AHLAWAT RETD ADVOCATE Vs. STATE OF HARYANA
|
April 7, 1993 |
|
MAKHAN SINGH Vs. STATE OF HARYANA
|
April 29, 1993 |
|
MAKHAN SINGH Vs. GURMEJ KAUR
|
March 5, 1993 |
|
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI-PLANTS LTD
|
March 16, 1993 |
|
MALKIAT SINGH Vs. KOTLA CO
|
August 2, 1993 |
|
MAMAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
October 8, 1993 |
|
MAMAN SINGH Vs. STATE OF HARYANA
|
September 22, 1993 |
|
MAN CHAND Vs. STATE OF PUNJAB
|
March 31, 1993 |
|
MANAGEMENT OF ELECTRONIC LTD Vs. STATE OF HARYANA
|
November 9, 1993 |
|
MANAGEMENT OF HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NEELAM KUMARI
|
June 4, 1993 |
|
MANAGEMENT OF MODELLA WOOLLENS LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
January 8, 1993 |
|
MANAGING DIRECTOR, PUNJAB DAIRY DEVELOPMENT CORP Vs. STATE OF PUNJAB
|
July 20, 1993 |
|
MANGA SINGH Vs. STATE OF PUNJAB
|
June 16, 1993 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
November 22, 1993 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
MANGAL SINGH Vs. MAN SINGH
|
December 15, 1993 |
|
MANGAT RAI Vs. STATE OF PUNJAB
|
January 7, 1993 |
|
MANGAT RAM Vs. FINANCIAL COMMISSIONER REVENUE
|
December 15, 1993 |
|
MANGE RAM Vs. STATE OF HARYANA
|
May 6, 1993 |
|
MANGE RAM Vs. STATE OF HARYANA
|
January 5, 1993 |
|
MANGE RAM Vs. STATE OF HARYANA
|
January 27, 1993 |
|
MANGTU RAM Vs. ROHTASH
|
October 19, 1993 |
|
MANI RAM Vs. THE STATE OF PUNJAB
|
September 20, 1993 |
|
MANISH GUPTA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
March 22, 1993 |
|
MANISHA Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA
|
September 24, 1993 |
|
MANISHA SHARMA Vs. GURU NANAK DEV UNIVERSITY
|
December 14, 1993 |
|
MANJIT KAUR Vs. SURINDER SINGH
|
August 20, 1993 |
|
MANJIT SINGH Vs. PARSHAN KAUR
|
August 5, 1993 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
May 18, 1993 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
December 20, 1993 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
December 3, 1993 |
|
MANJIT SINGH GILL Vs. THE PUNJAB AND HARYANA HIGH COURT
|
October 15, 1993 |
|
MANJIT SINGH, SUB-INSPECTOR Vs. STATE OF HARYANA
|
September 14, 1993 |
|
MANJU PODAR Vs. ASHWANI KUMAR
|
October 13, 1993 |
|
MANJULA PUVYAL Vs. PUNJAB UNIVERSITY
|
October 22, 1993 |
|
MANMOHAM SINGH Vs. A K BABBAR, EXECUTIVE DIRECTOR, HMT LIMITED, PINJORE
|
November 10, 1993 |
|
MANMOHAN PAL SINGH Vs. THE STATE OF PUNJAB
|
December 6, 1993 |
|
MANN SINGH Vs. DHARAMJIT SINGH
|
February 26, 1993 |
|
MANOHAR LAL Vs. STATE OF HARYANA
|
December 13, 1993 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
November 5, 1993 |
|
MANOHAR SINGH Vs. STATE OF PUNJAB
|
September 14, 1993 |
|
MANOJ KUMAR KATHURIA Vs. HARYANA AGRICULTURAL UNIVERSITY
|
February 22, 1993 |
|
MANTOSH SINGH Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
|
August 11, 1993 |
|
MARUTI LTD Vs. LAXMI STEEL TRADERS
|
July 9, 1993 |
|
MASTER HARI SINGH Vs. STATE OF HARYANA
|
December 23, 1993 |
|
MAUJI RAM Vs. BHAGWAN DASS
|
July 7, 1993 |
|
MAY DEVI AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
January 6, 1993 |
|
MEENA Vs. STATE OF HARYANA AND ANOTHER
|
September 17, 1993 |
|
MEENA DEVI Vs. SURAJ PARKASH
|
September 28, 1993 |
|
MEENAKSHI KAPILA Vs. PUNJABI UNIVERSITY
|
April 26, 1993 |
|
MEHAN SINGH Vs. AMARJIT KAUR
|
April 27, 1993 |
|
MEHANGA RAM Vs. FINANCIAL COMMISSIONER
|
October 11, 1993 |
|
MEHANGA SINGH Vs. CHHINDA
|
February 8, 1993 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
March 31, 1993 |
|
MEHAR CHAND OM PARKASH Vs. INCOME-TAX OFFICER
|
October 1, 1993 |
|
MEHAR DIN Vs. STATE OF HARYANA
|
October 5, 1993 |
|
MEHAR SINGH Vs. STATE OF HARYANA
|
January 21, 1993 |
|
MEWA SINGH Vs. RAJINDER PAL
|
July 8, 1993 |
|
MEWA SINGH Vs. PRITHIPAL SINGH INSECTICIDES
|
August 19, 1993 |
|
MISS KAMLA KHANNA Vs. THE STATE OF HARYANA
|
October 8, 1993 |
|
MISS NEERAJ (MINOR) Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
December 20, 1993 |
|
MISS RANJANA SHARMA Vs. THE PANJAB UNIVERSITY
|
April 23, 1993 |
|
MISS RENU BALA JAIN Vs. NEW BANK OF INDIA
|
November 30, 1993 |
|
MISS SHALU GUPTA Vs. STATE OF PUNJAB AND ORS.
|
December 2, 1993 |
|
MITHU SINGH Vs. STATE OF PUNJAB
|
December 8, 1993 |
|
MODERN FOOD INDUSTRIES INDIA LTD Vs. STATE OF HARYANA MINISTRY OF AGRICULTURE
|
May 5, 1993 |
|
MOHAN AIR AND SEA CARGO P LTD Vs. STATE OF HARYANA
|
November 9, 1993 |
|
MOHAN SINGH Vs. COMMISSIONER OF INCOME-TAX
|
July 28, 1993 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
June 4, 1993 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 12, 1993 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 21, 1993 |
|
MOHAR CHAND Vs. DALJIT KAUR
|
October 6, 1993 |
|
MOHD KHAN Vs. ISA
|
August 26, 1993 |
|
MOHD SABIR Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
August 30, 1993 |
|
MOHD SALIM Vs. STATE OF PUNJAB
|
February 24, 1993 |
|
MOHINDER KAUR Vs. MAHAIN SINGH
|
July 16, 1993 |
|
MOHINDER SINGH Vs. SUKHJINDER SINGH ALIAS MINTU
|
April 26, 1993 |
|
MOHINDER SINGH Vs. HARYANA STATE SMALL INDUSTRIES & EXPORT CORPN LTD
|
October 11, 1993 |
|
MOHINDER SINGH Vs. INSPECTOR GENERAL OF POLICE (PAP) PUNJAB CHANDIGARH
|
November 20, 1993 |
|
MOHINDER SINGH Vs. UNION BANK OF INDIA
|
April 8, 1993 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 1993 |
|
MOHINDER SINGH Vs. BALWANT SINGH SAINI
|
September 3, 1993 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
September 1, 1993 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 19, 1993 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 4, 1993 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 2, 1993 |
|
MOHINDER SINGH Vs. THE STATE OF PUNJAB
|
September 29, 1993 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 9, 1993 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
July 26, 1993 |
|
MOHINDER SINGH (DECEASED) Vs. NARANJAN SINGH (DECEASED)
|
October 7, 1993 |
|
MOHINDER SINGH BRAR Vs. RATTAN LAL WADHWA
|
October 21, 1993 |
|
MOHINDERPAL SINGH SAMUNDRI Vs. REGISTRAR CO OPERATIVE SOCIETIES PUNJAB SECTOR 17 CHANDIGARH
|
August 26, 1993 |
|
MOHMAD AZAM Vs. STATE OF HARYANA
|
December 9, 1993 |
|
MOTA SINGH Vs. STATE OF PUNJAB
|
August 2, 1993 |
|
MOTI RAM Vs. PREM NATH
|
January 7, 1993 |
|
MOTIA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 3, 1993 |
|
MR Vs. UNION OF INDIA AND ANOTHER
|
January 7, 1993 |
|
MRS. GURBINDER CHAHAL Vs. JASPAL DHAMI
|
September 7, 1993 |
|
MRS. NIRMAL MITTAL Vs. THE STATE OF HARYANA AND ANR.
|
January 19, 1993 |
|
MRS. USHA RANI Vs. DIRECTOR, TECH. TRAINING & INDUSTRIAL TRAINING DEPTT., PUNJAB
|
November 23, 1993 |
|
MUKESH Vs. SUPERINTENDENT OF JAILS, KARNAL
|
October 14, 1993 |
|
MUKESH RANI Vs. STATE OF HARYANA
|
February 3, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
January 6, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
October 8, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
March 16, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
September 13, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
May 19, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
May 9, 1993 |
|
MUKHTIAR SINGH Vs. BAL MUKAND
|
August 13, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
November 25, 1993 |
|
MUKHTIAR SINGH D S P IST B N Vs. STATE OF HARYANA
|
July 8, 1993 |
|
MULKH RAJ CHABRA Vs. STATE OF PUNJAB
|
July 26, 1993 |
|
MULKHRAJ AND CO Vs. TAJJAN
|
August 30, 1993 |
|
MUNI LAL Vs. RAJ PAL SURI
|
August 3, 1993 |
|
MUNICIPAL COMMITTEE Vs. COLLECTOR SUB-DIVISIONAL OFFICER-CIVIL
|
August 5, 1993 |
|
MUNICIPAL COMMITTEE Vs. PRESIDING OFFICER LABOUR COURT
|
November 9, 1993 |
|
MUNICIPAL COMMITTEE Vs. LABOUR COURT
|
December 10, 1993 |
|
MUNICIPAL COMMITTEE, BATALA Vs. STATE OF PUNJAB
|
August 26, 1993 |
|
MUNICIPAL COMMITTEE, BHATINDA Vs. LABOUR COURT, BHATINDA. ETC.
|
August 19, 1993 |
|
MUNICIPAL COMMITTEE, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT ROHTAK
|
October 7, 1993 |
|
MUNICIPAL COMMITTEE, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 15, 1993 |
|
MUNICIPAL COMMITTEE, SIRSA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 22, 1993 |
|
MUNICIPAL CORPORATION Vs. ARJAN KUMAR
|
July 8, 1993 |
|
MUNISH KHANNA Vs. PUNJAB UNIVERSITY
|
November 3, 1993 |
|
MUNSHI Vs. FINANCIAL COMMISSIONER
|
November 5, 1993 |
|
MURTI DEVI Vs. STATE OF PUNJAB
|
August 11, 1993 |
|
N D JAIN Vs. PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF AIR POLLUTION
|
October 28, 1993 |
|
NACHHATTAR KAUR Vs. STATE OF PUNJAB
|
January 29, 1993 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
April 28, 1993 |
|
NAFE SINGH Vs. RAMDE
|
February 5, 1993 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
December 15, 1993 |
|
NAFIA Vs. GRAM PANCHAYAT
|
September 7, 1993 |
|
NAGESHWAR SHAH Vs. STATE OF PUNJAB
|
November 18, 1993 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
September 10, 1993 |
|
NAHAR SINGH Vs. GAJJAN SINGH
|
November 25, 1993 |
|
NAINPAL Vs. NIHAL SINGH
|
September 14, 1993 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
October 20, 1993 |
|
NAND LAL Vs. MAC MILLAN PHARMACEUTICALS
|
September 22, 1993 |
|
NANDPAL SINGH Vs. STATE OF HARYANA
|
January 13, 1993 |
|
NANDU Vs. STATE OF HARYANA
|
November 11, 1993 |
|
NANT SINGH Vs. JOINT DIRECTOR PANCHAYAT
|
July 27, 1993 |
|
NAR SINGH Vs. STATE OF HARYANA
|
August 3, 1993 |
|
NARANG MOTOR CYCLE Vs. UNION TERRITORY CHANDIGARH
|
August 18, 1993 |
|
NARANJAN SINGH Vs. DALIP SINGH
|
March 22, 1993 |
|
NARAYAN SINGH Vs. STATE OF HARYANA
|
November 4, 1993 |
|
NARESH KUMAR Vs. U.T. CHANDIGARH
|
March 31, 1993 |
|
NARESH KUMAR Vs. KAILASH DEVI
|
February 8, 1993 |
|
NARESH PAL Vs. STATE OF HARYANA
|
May 4, 1993 |
|
NARINDER KAUR GILL Vs. H. S. HANSPAL
|
January 8, 1993 |
|
NARINDER NATH Vs. LT COL JASWANT SINGH
|
May 21, 1993 |
|
NARINDER SINGH Vs. PUNJAB UNIVERSITY
|
November 30, 1993 |
|
NARINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 22, 1993 |
|
NARINDER SINGH Vs. JARNAIL SINGH
|
January 12, 1993 |
|
NARINDER SINGH Vs. THE STATE OF PUNJAB THROUGH THE LAND ACQUISITION COLLECTOR COLONISATION DEPARTMENT
|
November 4, 1993 |
|
NARINDERJIT SINGH Vs. PUNJAB STATE THROUGH SECRETARY
|
April 27, 1993 |
|
NAROTAM KUMAR Vs. STATE OF HARYANA
|
September 8, 1993 |
|
NASIB KAUR Vs. ADDITIONAL DIRECTOR CONSOLIDATION AND HOLDINGS PUNJAB AT JALANDHAR
|
January 12, 1993 |
|
NASIB SINGH Vs. AMAR SINGH
|
November 5, 1993 |
|
NATHU RAM Vs. JODHA RAM AND ANOTHER
|
October 29, 1993 |
|
NATHU RAM SHARMA Vs. STATE OF HARYANA
|
June 4, 1993 |
|
NATIONAL AGRO CHEMICAL INDUSTRIES LTD Vs. STATE OF PUNJAB
|
January 1, 1993 |
|
NATIONAL ELECTRICAL EQUIPMENT CORPORATION Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 30, 1993 |
|
NATIONAL FARM CHEMICALS Vs. STATE OF HARYANA
|
October 22, 1993 |
|
NATIONAL FITNESS CORPS TEACHERS ASSOCIATION, HARYANA Vs. UNION OF INDIA
|
December 8, 1993 |
|
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SEHGAL PAPERS LIMITED
|
January 27, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. SUCHA SINGH
|
September 29, 1993 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGINDER KAUR
|
September 17, 1993 |
|
NATIONAL ORGANIC CHEMICALS INDUSTRY LTD. Vs. STATE OF PUNJAB
|
November 18, 1993 |
|
NAWAL SINGH Vs. THAKUR DASS
|
September 10, 1993 |
|
NAZIR SINGH Vs. MUKHTIAR SINGH
|
July 28, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. GURBACHAN KAUR
|
July 22, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM RATTAN
|
August 31, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER KAUR
|
September 27, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANTA DEVI
|
September 6, 1993 |
|
NEW INDIA ASSURANCE CO. LTD Vs. DIG VIJAY PRINJA
|
May 13, 1993 |
|
NEW INDIA ASSURANCE COMPANY AND ANR. Vs. RENU WALIA AND ANR.
|
September 27, 1993 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TARAWATI
|
October 4, 1993 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BALDEV SINGH
|
September 28, 1993 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KEWAL KRISHAN
|
August 17, 1993 |
|
NEW INDIAN ASSURANCE CO LTD Vs. RAGHBAR DAYAL
|
January 7, 1993 |
|
NIAB SINGH Vs. STATE OF PUNJAB
|
May 10, 1993 |
|
NIGAHIA RAM Vs. STATE OF HARYANA
|
November 17, 1993 |
|
NIHAL KAUR Vs. BHUPINDER KAUR
|
September 6, 1993 |
|
NIRANJAN DASS Vs. STATE OF HARYANA
|
October 20, 1993 |
|
NIRANJAN LAL Vs. STATE OF HARYANA
|
September 22, 1993 |
|
NIRANJAN LAL SHARMA Vs. THE HARYANA STATE FEDERATION OF CONSUMERS CO
|
February 4, 1993 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
September 28, 1993 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
April 30, 1993 |
|
NIRLAPE SINGH Vs. STATE OF PUNJAB
|
April 20, 1993 |
|
NIRMAL DEVI Vs. STATE OF HARYANA
|
August 30, 1993 |
|
NIRMAL SINGH Vs. RAM SARUP
|
July 6, 1993 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
November 9, 1993 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
December 23, 1993 |
|
NIRMALA Vs. THE STATE OF HARYANA
|
June 2, 1993 |
|
NITASHA PAUL Vs. DIRECTOR, DENTAL COLLEGE, ROHTAK
|
December 15, 1993 |
|
NIWAS SHARMA Vs. STATE OF HARYANA
|
December 14, 1993 |
|
NOHAR SINGH Vs. THE STATE OF HARYANA
|
January 21, 1993 |
|
NONI CHAWLA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
October 15, 1993 |
|
O P BHAGAT Vs. STATE OF PUNJAB
|
December 22, 1993 |
|
OM PARKASH Vs. STATE OF HARYANA
|
November 16, 1993 |
|
OM PARKASH Vs. RAM PARKASH
|
February 1, 1993 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
March 1, 1993 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
March 31, 1993 |
|
OM PARKASH Vs. LACHHMAN DASS AND ORS.
|
July 26, 1993 |
|
OM PARKASH MAHAJAN Vs. STATE OF PUNJAB
|
August 4, 1993 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
May 6, 1993 |
|
ONKAR NATH Vs. STATE OF PUNJAB
|
August 6, 1993 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TARSEM KAUR
|
March 16, 1993 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KAILASH DEVI
|
September 9, 1993 |
|
P P SHARMA EX CAPT Vs. UNION OF INDIA
|
May 3, 1993 |
|
P. C. SINGLA Vs. STATE OF PUNJAB
|
December 9, 1993 |
|
P.C. BUNDELA Vs. NEERA KUMAR
|
November 22, 1993 |
|
P.N. SHARMA Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ORS.
|
October 18, 1993 |
|
PAKHAR CHAND Vs. JASVINDER KAUR
|
September 28, 1993 |
|
PAKHAR SINGH Vs. UNION OF INDIA
|
March 24, 1993 |
|
PAKHAR SINGH Vs. UNION OF INDIA
|
April 23, 1993 |
|
PALA RAM Vs. NAURANG SINGH AND NAURANGA
|
July 29, 1993 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
November 10, 1993 |
|
PALVI Vs. STATE OF HARYANA
|
November 19, 1993 |
|
PANIPAT CO - OPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER
|
May 7, 1993 |
|
PANIPAT COOP SUGAR MILLS LTD Vs. LABOUR COURT
|
May 14, 1993 |
|
PANIPAT COOPERATIVE SUGAR MILLS LIMITED, PANIPAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROHTAK
|
December 17, 1993 |
|
PANMESHWARI Vs. PEHLAD SINGH
|
May 19, 1993 |
|
PARAMJIT KAUR Vs. KASHMIR SINGH
|
July 26, 1993 |
|
PARAMJIT KAUR AND TEJ KAUR Vs. JASWANT SINGH
|
August 18, 1993 |
|
PARAMJIT SINGH Vs. KARTAR KAUR
|
December 14, 1993 |
|
PARAMJIT SINGH Vs. HARBANS KAUR
|
November 9, 1993 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
April 28, 1993 |
|
PARAMJIT SINGH Vs. PUNJAB STATE THROUGH SECRETARY INDUSTRIES DEPARTMENT PUNJAB
|
January 28, 1993 |
|
PARAMJIT SINGH Vs. THAPAR INSTITUTE OF ENGINEERING & TECH.
|
October 14, 1993 |
|
PARAS RAM Vs. STATE OF HARYANA
|
May 14, 1993 |
|
PARBHATI LAL Vs. BHAGWANT SINGH
|
March 22, 1993 |
|
PARDEEP KUMAR Vs. MAHABIR
|
July 22, 1993 |
|
PARKASH CHAND Vs. NANHU MAL
|
July 29, 1993 |
|
PARKASH CHAND Vs. STATE BANK OF PATIALA
|
May 21, 1993 |
|
PARKASH CHAND Vs. STATE OF HARYANA
|
April 30, 1993 |
|
PARKASH CHAND LUNIA Vs. AMLESH CHAUDHARY, INTELLIGENCE OFFICER
|
January 29, 1993 |
|
PARKASH CHAND SHARMA Vs. STATE OF PUNJAB
|
October 8, 1993 |
|
PARKASH KAUR Vs. DALBIR SINGH
|
April 7, 1993 |
|
PARKASH SINGH Vs. SANTOSH KAUR
|
November 26, 1993 |
|
PARMAL SINGH Vs. STATE OF HARYANA & ORS.
|
January 6, 1993 |
|
PARMANAND Vs. STATE OF HARYANA
|
March 3, 1993 |
|
PARMANAND PROP H P ELECTRONICS Vs. STATE OF HARYANA
|
November 16, 1993 |
|
PARMETEX INC Vs. PUNJAB CON-CAST STEELS LIMITED
|
December 2, 1993 |
|
PARMINDERJIT SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
May 27, 1993 |
|
PARMOD KUMAR Vs. STATE OF HARYANA
|
January 27, 1993 |
|
PARSHADI LAL Vs. STATE OF HARYANA
|
July 12, 1993 |
|
PARSHOTAM LAL Vs. STATE
|
November 26, 1993 |
|
PARTAP SINGH Vs. LAND ACQUISITION COLLECTOR, URBAN ESTATES PANCHKULA
|
September 1, 1993 |
|
PARVEEN BALA ALIAS VEENA Vs. JAGDISH RAI
|
March 12, 1993 |
|
PARVEEN KUMAR ANAND Vs. STATE BANK OF INDIA
|
April 7, 1993 |
|
PARVEEN KUMARI Vs. STATE OF PUNJAB
|
November 12, 1993 |
|
PASUPATI HARYANA WOOLLENS LIMITED Vs. UNION OF INDIA
|
January 21, 1993 |
|
PAVANI CIVIL CONTRACTORS P LTD Vs. UNION OF INDIA
|
August 30, 1993 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
April 21, 1993 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
October 19, 1993 |
|
PAWAN KUMAR Vs. SMT. BIMLA DEVI
|
September 29, 1993 |
|
PAWAN KUMAR GUPTA Vs. STATE OF PUNJAB
|
January 6, 1993 |
|
PAYARE LAL Vs. KAMLA DEVI
|
October 21, 1993 |
|
PB. ELEC. INSPECTORATE JR. ENG. ASSOCIATION Vs. STATE OF PUNJAB
|
December 6, 1993 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE OF PUNJAB
|
April 6, 1993 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. NEW SAMUNDRI TRANSPORT COMPANY PVT LTD
|
April 7, 1993 |
|
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. STATE OF TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
|
November 17, 1993 |
|
PESTICIDES INDIA LTD Vs. BHAGWANPURA SUGAR MILLS LTD
|
November 18, 1993 |
|
PIARA Vs. STATE OF PUNJAB
|
October 6, 1993 |
|
PIARA RAM Vs. STATE OF PUNJAB
|
October 14, 1993 |
|
PIARA SINGH Vs. STATE OF HARYANA
|
September 14, 1993 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
July 7, 1993 |
|
PIARA SINGH Vs. SATWANT KAUR
|
July 30, 1993 |
|
PIARA SINGH BAINS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
September 15, 1993 |
|
PIARE LAL Vs. STATE OF HARYANA
|
January 6, 1993 |
|
PINKY Vs. BIMAL KUMAR
|
October 11, 1993 |
|
PIRTHI S O MANGAL Vs. STATE OF HARYANA
|
May 10, 1993 |
|
PRABHASH CHAND JAIN Vs. STATE OF HARYANA AND OTHERS
|
September 15, 1993 |
|
PRABHU DAYAL Vs. HARDEVI
|
October 6, 1993 |
|
PRADEEP KUMAR Vs. STATE OF HARYANA
|
September 16, 1993 |
|
PRAN NATH SHARMA Vs. UNION OF INDIA
|
October 21, 1993 |
|
PRAYAG RAJ SHARMA Vs. STATE OF HARYANA
|
July 7, 1993 |
|
PRECTO PIPE CO. Vs. NATIONAL INSURANCE CO. LTD
|
January 6, 1993 |
|
PREM CHAND Vs. STATE OF PUNJAB
|
September 23, 1993 |
|
PREM CHAND Vs. DHARAMSHALA L HARI RAM TOTA RAM
|
January 5, 1993 |
|
PREM CHAND Vs. SIRI RAM
|
October 7, 1993 |
|
PREM CHAND Vs. STATE OF HARYANA AND OTHERS
|
October 1, 1993 |
|
PREM CHAND Vs. COMMISSIONER PATIALA DIVISION
|
January 28, 1993 |
|
PREM CHAND Vs. STATE OF HARYANA
|
August 6, 1993 |
|
PREM CHAND Vs. DHARAMSHALA HARI RAM
|
February 5, 1993 |
|
PREM KUMAR SHARMA Vs. N.S. BHANGOO
|
May 14, 1993 |
|
PREM KUMARI Vs. U T ADMINISTRATION CHANDIGARH
|
July 27, 1993 |
|
PREM PAL PIPLANI SUB DIVISIONAL OFFICER Vs. STATE OF PUNJAB
|
August 27, 1993 |
|
PREM PARKASH Vs. STATE OF PUNJAB
|
October 1, 1993 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
July 28, 1993 |
|
PREM SINGH Vs. GURVINDER SINGH ALIAS PINKI
|
December 15, 1993 |
|
PREM SINGH Vs. LABOUR COMMISSIONER
|
August 25, 1993 |
|
PREM SINGH Vs. STATE OF HARYANA
|
January 21, 1993 |
|
PREM SINGH Vs. STATE OF HARYANA
|
December 9, 1993 |
|
PREMA Vs. SURAT SINGH
|
August 18, 1993 |
|
PRIT PAL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, JULLUNDHUR
|
February 1, 1993 |
|
PRITAM KAUR Vs. PEPSU ROADWAYS TRANSPORT CORPORATION
|
March 24, 1993 |
|
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 17, 1993 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
June 2, 1993 |
|
PRITAM SINGH Vs. HARYANA LAND RECLAMATION & DEVELOPMENT CORP. LTD
|
September 10, 1993 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
August 2, 1993 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
October 22, 1993 |
|
PRITBIR SINGH Vs. BALWINDER KAUR
|
July 15, 1993 |
|
PUNEET SARDANA Vs. STATE OF HARYANA
|
December 15, 1993 |
|
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT UNION TERRITORY
|
January 7, 1993 |
|
PUNJAB CONCAST STEELS LTD Vs. STATE OF HARYANA
|
May 6, 1993 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 19, 1993 |
|
PUNJAB FINANCIAL CORPORATION Vs. M/S MALWA TOKA FACTORY
|
August 20, 1993 |
|
PUNJAB IRRIGATION AND POWER RESEARCH INSTITUTE WORKERS UNION (REGISTERED), AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
|
January 14, 1993 |
|
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
|
November 11, 1993 |
|
PUNJAB SMALL INDS & EXPORT CORP Vs. UNION OF INDIA
|
January 19, 1993 |
|
PUNJAB STATE Vs. RACHHPAL SINGH
|
May 5, 1993 |
|
PUNJAB STATE Vs. AMAR NATH AGGARWAL CONSTRUCTIONS P LTD
|
November 8, 1993 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. RAJ MAL BHATIA AND OTHERS
|
January 7, 1993 |
|
PUNJAB STATE CO OPERATIVE BANK LTD Vs. BALDEV KRISHAN
|
November 18, 1993 |
|
PUNJAB STATE CO-OP SUPPLIES AND MARKETING FEDERATION LTD Vs. SH KARTAR SINGH
|
November 19, 1993 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LIMITED Vs. DIRECTOR AGRICULTURE PUNJAB
|
September 3, 1993 |
|
PUNJAB STATE COOP SUPPLY & MKT FEDERATION Vs. CHUNNI LAL GUPTA
|
August 25, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
November 10, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. LABOUR COURT
|
November 5, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GURU NANAK ICE FACTORY AND COLD STORAGE
|
May 6, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MEGHAN PAPER MILLS PRIVATE LTD
|
July 6, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. VARDHMAN OIL EXTRACTIONS AND CHEMICALS PRIVATE LTD.
|
January 5, 1993 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
December 10, 1993 |
|
PUNJAB STATE SEEDS CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 12, 1993 |
|
PUNJAB TEXTILE MANUFACTURERS ASS Vs. GRINDLAYS BANK
|
September 28, 1993 |
|
PUNJAB WAKF BOARD Vs. CHAMBA RAM
|
August 2, 1993 |
|
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. CHHOTTA SINGH AND ORS.
|
January 5, 1993 |
|
PURAN ANAND Vs. STATE OF HARYANA
|
January 19, 1993 |
|
PURAN CHAND Vs. STATE OF PUNJAB
|
May 13, 1993 |
|
PURAN CHAND HALWAI Vs. KRISHAN KUMAR
|
November 16, 1993 |
|
PURAN CHAND SHARMA Vs. STATE OF HARYANA
|
January 8, 1993 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
January 15, 1993 |
|
PURAN SINGH Vs. THE STATE OF HARYANA
|
November 17, 1993 |
|
PUSHPA SHARMA Vs. RAJ KUMAR SHARMA
|
September 23, 1993 |
|
R K AGGARWAL Vs. CANARA BANK
|
October 21, 1993 |
|
R K GARG Vs. STATE OF HARYANA
|
March 17, 1993 |
|
R S BHULLAR Vs. STATE OF PUNJAB
|
December 6, 1993 |
|
R S DHALL Vs. STATE OF HARYANA
|
November 11, 1993 |
|
RACHHPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 21, 1993 |
|
RACHHPAL SINGH Vs. UNION OF INDIA
|
May 31, 1993 |
|
RADHA KISHAN RAJPAL Vs. INDIAN RED CROSS SOCIETY
|
September 29, 1993 |
|
RADHE SHAM SOOD Vs. IMPROVEMENT TRUST
|
November 2, 1993 |
|
RAGHBIR SETH Vs. RAM SWARUP
|
May 11, 1993 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
August 31, 1993 |
|
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
October 6, 1993 |
|
RAGHUNATH SINGH Vs. CHANDER KRISHAN
|
March 24, 1993 |
|
RAGHUVANSH Vs. STATE OF HARYANA
|
May 13, 1993 |
|
RAHUL GUPTA Vs. PANJAB UNIVERSITY
|
August 21, 1993 |
|
RAJ KUMAR Vs. U.T. CHANDIGARH
|
March 23, 1993 |
|
RAJ KUMAR Vs. HARDIT SINGH
|
May 10, 1993 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
March 15, 1993 |
|
RAJ KUMAR Vs. THE STATE OF PUNJAB
|
December 3, 1993 |
|
RAJ KUMAR GUPTA Vs. PUNJAB STATE
|
June 4, 1993 |
|
RAJ KUMARI Vs. PREM CHAND
|
January 18, 1993 |
|
RAJ KUMARI Vs. LAL CHAND
|
September 26, 1993 |
|
RAJ KUMARI Vs. LAL CHAND
|
September 28, 1993 |
|
RAJ MAL Vs. STATE OF HARYANA
|
December 16, 1993 |
|
RAJ RANI Vs. SMT. JASWANTI DEVI
|
September 28, 1993 |
|
RAJ RANI Vs. ESTATE OFFICER
|
April 2, 1993 |
|
RAJ RANI ALIAS RAMLA RANI Vs. MOHINDER PAL
|
September 22, 1993 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
May 5, 1993 |
|
RAJ SINGH Vs. STATE OF PUNJAB
|
August 3, 1993 |
|
RAJ SINGH Vs. SUDHIR
|
December 21, 1993 |
|
RAJANDER SINGH Vs. STATE OF HARYANA
|
March 18, 1993 |
|
RAJASTHAN WOOL INDUSTRIES Vs. STATE OF PUNJAB
|
January 11, 1993 |
|
RAJBIR Vs. MANAGING DIRECTOR GURGAON CENTRAL COOPERATIVE BANK LTD
|
January 27, 1993 |
|
RAJBIR KAUR Vs. STATE OF HARYANA
|
May 3, 1993 |
|
RAJESH Vs. BHATERI
|
September 13, 1993 |
|
RAJESH KUMAR Vs. O P BEOTRA
|
August 6, 1993 |
|
RAJESHEAR DASS Vs. RAMESHWAR DAYAL
|
August 25, 1993 |
|
RAJINDER KAUR BAL Vs. UNION OF INDIA
|
September 28, 1993 |
|
RAJINDER KUMAR Vs. BHAGWANTI
|
December 24, 1993 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 28, 1993 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
December 10, 1993 |
|
RAJINDER MOHAN MEHTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 13, 1993 |
|
RAJINDER SINGH Vs. BALBIR KAUR
|
January 20, 1993 |
|
RAJINDER SINGH Vs. UNION OF INDIA
|
February 16, 1993 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 1993 |
|
RAJINDER SINGH Vs. BHAJAN SINGH
|
July 26, 1993 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
February 3, 1993 |
|
RAJINDER SINGH Vs. PUNJAB AND SIND BANK
|
September 9, 1993 |
|
RAJINDER SINGH Vs. UNION OF INDIA
|
August 27, 1993 |
|
RAJIV KUMAR Vs. P R T C
|
September 1, 1993 |
|
RAJIV PRASHER Vs. STATE OF PUNJAB & ORS.
|
February 23, 1993 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
September 29, 1993 |
|
RAKESH KUMAR Vs. VANISH KUMAR
|
March 31, 1993 |
|
RAKESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 18, 1993 |
|
RAKESH KUMAR HANDA Vs. WILLSON MANAGER CORAL TOURIST COMPLEX
|
January 12, 1993 |
|
RAKESH KUMAR SURI Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
November 4, 1993 |
|
RALLA GIR Vs. STATE OF PUNJAB
|
May 3, 1993 |
|
RAM CHANDER Vs. DEVINDER KISHORE
|
October 5, 1993 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
January 20, 1993 |
|
RAM DASS Vs. GULSHAN KUMAR
|
September 27, 1993 |
|
RAM DHAN Vs. LACHHMAN DASS
|
January 19, 1993 |
|
RAM DHAN SHARMA Vs. BISHAN SARUP MITTAL
|
October 4, 1993 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
June 4, 1993 |
|
RAM GOPAL Vs. STATE OF PUNJAB
|
October 6, 1993 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
August 17, 1993 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
November 18, 1993 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
August 10, 1993 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
August 20, 1993 |
|
RAM LABAYA Vs. MUNICIPAL CORPORATION
|
September 10, 1993 |
|
RAM LAL CHADHA Vs. NEW INDIA ASSURANCE CO LTD
|
September 21, 1993 |
|
RAM LAL MOHINDROO Vs. MOHAN SINGH
|
January 8, 1993 |
|
RAM MURTI Vs. STATE OF HARYANA
|
September 22, 1993 |
|
RAM NARAIN Vs. STATE OF HARYANA
|
January 4, 1993 |
|
RAM NARAIN Vs. REGISTRAR, PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
|
October 15, 1993 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
October 5, 1993 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
February 22, 1993 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
August 4, 1993 |
|
RAM NIWAS AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
January 19, 1993 |
|
RAM PAL Vs. STATE OF HARYANA
|
August 4, 1993 |
|
RAM PARSHAD Vs. KRISHAN LAL
|
July 8, 1993 |
|
RAM PARTAP Vs. STATE OF HARYANA
|
July 20, 1993 |
|
RAM PIARI Vs. STATE
|
October 4, 1993 |
|
RAM PIARI Vs. JOINT DIRECTOR PANCHAYATS PUNJAB EXERCISING THE POWERS OF COMMISSIONER AND
|
January 29, 1993 |
|
RAM PIARI Vs. STATE OF HARYANA
|
February 8, 1993 |
|
RAM PIARI Vs. WEALTH TAX; OFFICER
|
February 4, 1993 |
|
RAM RAKHA SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB, CHANDIGARH AND OTHERS RESPONDENTS
|
January 28, 1993 |
|
RAM RATTAN OM PARKASH Vs. STATE OF PUNJAB
|
September 30, 1993 |
|
RAM SARUP Vs. STATE OF HARYANA
|
January 7, 1993 |
|
RAM SARUP Vs. STATE OF HARYANA
|
April 27, 1993 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 20, 1993 |
|
RAM SINGH Vs. SAVITRI DEV
|
October 7, 1993 |
|
RAM SINGH Vs. ADDITIONAL REGISTRAR CO OPERATIVE SOCIETIES PUNJAB
|
December 17, 1993 |
|
RAM SWAROOP Vs. PAWAN KUMAR
|
August 17, 1993 |
|
RAMA CONSTRUCTION CO ETC Vs. STATE OF HARYANA
|
October 11, 1993 |
|
RAMA DEVI Vs. ANAND PARKASH
|
October 10, 1993 |
|
RAMAN PREET SINGH (MINOR) Vs. PUNJAB SCHOOL EDUCATION BOARD
|
December 8, 1993 |
|
RAMESH Vs. COMMISSIONER AMBALA DIVISION
|
July 30, 1993 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
August 5, 1993 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
July 13, 1993 |
|
RAMESH CHAND KAUSHIK Vs. STATE OF HARYANA
|
August 3, 1993 |
|
RAMESH CHANDER GUPTA Vs. STATE OF PUNJAB
|
May 5, 1993 |
|
RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 28, 1993 |
|
RAMESH KUMAR Vs. SHISH RAM
|
September 17, 1993 |
|
RAMESH KUMAR Vs. RAJ KUMAR @ RAJU
|
April 21, 1993 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
October 4, 1993 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
August 6, 1993 |
|
RAMESH KUMAR Vs. WARYAM SINGH
|
September 27, 1993 |
|
RAMESH KUMAR WADHERA Vs. UNION OF INDIA
|
November 12, 1993 |
|
RAMESH KUMARI Vs. BARHMA NAND @ BARHAM PARKASH
|
December 11, 1993 |
|
RAMESH KUMARI Vs. KULWANT SINGH
|
May 31, 1993 |
|
RAMESH LAL Vs. PUNJAB STATE
|
May 5, 1993 |
|
RAMESHWAR CHANDER Vs. STATE OF PUNJAB
|
November 2, 1993 |
|
RAMESHWAR DASS Vs. STATE OF HARYANA
|
April 30, 1993 |
|
RAMESHWARI Vs. JASWANT SINGH
|
January 7, 1993 |
|
RAMJI LAL Vs. FINANCIAL COMMISSIONER, HARYANA
|
May 10, 1993 |
|
RAMNEESH LAKHANPAL Vs. STATE OF HARYANA
|
October 14, 1993 |
|
RAMPAT Vs. HARYANA STATE ELECTRICITY BOARD
|
September 15, 1993 |
|
RAMPIARI Vs. COLLECTOR SUB DIVISION
|
September 21, 1993 |
|
RAMU Vs. STATE OF HARYANA
|
January 14, 1993 |
|
RAN SINGH MALIK Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
June 2, 1993 |
|
RANBAXY LABORATORIES LIMITED Vs. STATE OF PUNJAB
|
October 20, 1993 |
|
RANBIR BHATIA Vs. KASHMIRI LAL
|
May 19, 1993 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
April 26, 1993 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
September 27, 1993 |
|
RANBIR SINGH SHARMA Vs. STATE OF HARYANA
|
November 18, 1993 |
|
RANDEEP KAUR Vs. STATE OF PUNJAB
|
June 1, 1993 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 1993 |
|
RANGI Vs. BASTA SINGH
|
December 2, 1993 |
|
RANI KUMARI Vs. STATE OF PUNJAB
|
March 22, 1993 |
|
RANJIT SINGH Vs. BALWANT KAUR
|
August 3, 1993 |
|
RATTAN CHAND Vs. LAL CHAND
|
January 20, 1993 |
|
RATTAN CHAND Vs. MUNICIPAL COMMITTEE, DERA BABA NANAK
|
September 30, 1993 |
|
RATTAN KAUR Vs. GIAN SINGH
|
December 10, 1993 |
|
RATTAN SINGH Vs. STATE OF HARYANA AND ANR.
|
September 8, 1993 |
|
RATTI RAM Vs. STATE OF HARYANA
|
May 17, 1993 |
|
RAUNAQ LAL ARORA Vs. PUNJAB SCHOOL EDUCATION BOARD
|
June 1, 1993 |
|
RAVI ENGINEERING WORKS Vs. FIRM NARANG STEEL ROLLING MILLS
|
September 17, 1993 |
|
RAVI KANTA Vs. MOHINDRI DEVI
|
November 1, 1993 |
|
RAVINDER KAUR Vs. RAJ BARENDER SINGH
|
December 10, 1993 |
|
RAVINDER KUMAR Vs. VED PARKASH
|
January 7, 1993 |
|
RAVINDER KUMAR WADHWA Vs. MAHARISHI DAYANAND, UNIVERSITY ROHTAK
|
September 10, 1993 |
|
RAVINDER PAL SINGH Vs. GURU NANAK UNIVERSITY, AMRITSAR
|
September 7, 1993 |
|
RAVINDER PARKASH Vs. SATYA PARKASH
|
August 4, 1993 |
|
RAVINDER SINGH Vs. MANLOCHAN KAUR
|
May 21, 1993 |
|
RAVINDER SINGH Vs. PALVINDER KAUR
|
May 18, 1993 |
|
RAVINDER SINGH Vs. JARNAIL SINGH AND JANGIR SINGH
|
March 23, 1993 |
|
REKHA SHARMA Vs. PUNJAB STATE
|
June 2, 1993 |
|
RENU BALA Vs. SURINDER KUMAR
|
October 5, 1993 |
|
RENU BALA JAIN Vs. NEW BANK OF INDIA
|
November 30, 1993 |
|
REVA DHAR Vs. STATE OF HARYANA
|
September 21, 1993 |
|
RICHABATRA Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
December 8, 1993 |
|
RIKHI Vs. SUKHRANIA
|
September 7, 1993 |
|
RIKHI RAM Vs. STATE OF HARYANA
|
July 16, 1993 |
|
RISHI Vs. SHAM LAL
|
December 1, 1993 |
|
RISHI PAL Vs. KAMLESH RANI
|
October 12, 1993 |
|
RITU SHARMA Vs. SECRETARY SUBORDINATE SERVICES SELECTION BOARD, HARYANA
|
July 27, 1993 |
|
ROHTAS SINGH Vs. STATE OF HARYANA
|
January 10, 1993 |
|
ROHTASH Vs. STATE OF HARYANA
|
June 4, 1993 |
|
ROHTASH AMI LAL Vs. STATE OF HARYANA
|
May 18, 1993 |
|
ROMESH CHANDER Vs. VED PARKASH KAPOOR
|
January 29, 1993 |
|
ROMESH KUMAR SHARDA Vs. NEELAM
|
February 2, 1993 |
|
RONAK Vs. THE STATE OF HARYANA THROUGH COMMISSIONER, EXCISE AND TAXATION, GOVERNMENT OF HARYANA AND ORS.
|
November 5, 1993 |
|
ROSE CONSTRUCTION CO Vs. HARYANA STATE
|
July 28, 1993 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
December 14, 1993 |
|
ROSHAN LAL Vs. SECRETARY GOVT OF HARYANA
|
October 20, 1993 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
October 15, 1993 |
|
ROSHAN LAL Vs. KRISHAN CHAND
|
March 29, 1993 |
|
ROSHAN LAL Vs. U.T. CHANDIGARH
|
September 1, 1993 |
|
ROSHAN LAL KALSIA, P.C.S. Vs. THE STATE OF PUNJAB
|
December 2, 1993 |
|
ROSHAN LAL SAINI Vs. UNION TERRITORY
|
September 22, 1993 |
|
RULDA SINGH AND ORS. Vs. GOPAL DASS AND ANR.
|
August 18, 1993 |
|
RUTH PARVEEN JOHN Vs. PAUL CRESCENT JOHN
|
August 20, 1993 |
|
S BALDEV SINGH MANN Vs. S GURCHARAN SINGH
|
November 8, 1993 |
|
S K MEHTA Vs. P G I OF MEDICAL EDUCATION AND RESEARCH
|
October 6, 1993 |
|
S K TANEJA Vs. STATE OF HARYANA
|
August 17, 1993 |
|
S L GUPTA Vs. UNION BANK OF INDIA
|
November 4, 1993 |
|
S P GUPTA Vs. ADMINISTRATOR UNION TERRITORY OF CHANDIGARH CUM GOVERNOR OF PUNJAB
|
September 6, 1993 |
|
S.A.S. NAGAR FRIENDS PLOT HOLDERS COOP. HOUSE BUILDING SOCIETY LTD., MOHALI Vs. KARAM SINGH
|
January 5, 1993 |
|
S.K. & COMPANY, REWARI Vs. STATE OF HARYANA
|
April 23, 1993 |
|
S.K. DEV Vs. HARYANA STATE ELECTRICITY BOARD
|
November 9, 1993 |
|
S.K. MALHOTRA Vs. THE STATE OF PUNJAB
|
August 11, 1993 |
|
S.K. SARDANA, ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ANR. Vs. THE STATE OF HARYANA AND ANR.
|
October 14, 1993 |
|
SADDA KAUR Vs. KALA ALIAS DARSHAN LAL
|
August 30, 1993 |
|
SADHU RAM SHARMA Vs. EXECUTIVE ENGINEER, H S E B
|
August 12, 1993 |
|
SADHU SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
January 29, 1993 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
April 26, 1993 |
|
SADHU SINGH CHAHAL Vs. STATE OF PUNJAB
|
May 6, 1993 |
|
SAEID REZA MOEIN Vs. PUNJABI UNIVERSITY PATIALA
|
January 7, 1993 |
|
SAHI RAM Vs. SUPERINTENDENT CANAL OFFICER
|
August 13, 1993 |
|
SAHIB RAM Vs. STATE OF HARYANA
|
March 15, 1993 |
|
SAHIB SINGH Vs. STATE OF HARYANA
|
September 29, 1993 |
|
SAJDESH PROCESSORS PRIVATE LTD Vs. STATE OF HARYANA
|
October 13, 1993 |
|
SALWANT KARU Vs. SOHAN SINGH
|
January 28, 1993 |
|
SALWINDER DASS Vs. PUNJAB AGRO INDUSTRIES CORPORATION LTD
|
November 19, 1993 |
|
SAMANA STEEL PIPES PVT LTD Vs. UNION OF INDIA
|
September 28, 1993 |
|
SAMANA STEEL ROLLING MILLS Vs. UNION OF INDIA
|
October 14, 1993 |
|
SAMPAT RAM Vs. RAMESHWAR
|
November 22, 1993 |
|
SAMPURAN SINGH Vs. BALJINDER KAUR
|
April 2, 1993 |
|
SAMPURAN SINGH Vs. STATE OF HARYANA
|
September 9, 1993 |
|
SANDEEP GILHOTRA Vs. STATE OF PUNJAB
|
February 25, 1993 |
|
SANDEEP SHARMA Vs. NEHA SHARMA
|
October 18, 1993 |
|
SANGEETA KALRA Vs. STATE OF HARYANA
|
October 15, 1993 |
|
SANGRUR VANASPATI MILLS LIMITED, SANGRUR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
|
August 31, 1993 |
|
SANJAY Vs. DHARAM SINGH
|
October 5, 1993 |
|
SANJAY (MINOR) Vs. KRISHAN LAL
|
September 7, 1993 |
|
SANJEEV KUMAR JAIN Vs. UNION OF INDIA
|
February 2, 1993 |
|
SANJEEV SHARMA Vs. UNION OF INDIA
|
September 29, 1993 |
|
SANJIV BANSAL Vs. THE PANJAB UNIVERSITY
|
December 16, 1993 |
|
SANJIV KUMAR Vs. SURENDERA STEEL ROLLING MILLS
|
April 23, 1993 |
|
SANT KAUR Vs. TEHAL SINGH
|
August 23, 1993 |
|
SANT LAL ANAND Vs. STATE OF HARYANA
|
September 15, 1993 |
|
SANT PARKASH Vs. UNION OF INDIA
|
September 16, 1993 |
|
SANT RAM Vs. ROMESH CHANDER
|
January 6, 1993 |
|
SANT RAM SINGH Vs. STATE OF PUNJAB
|
October 14, 1993 |
|
SANT SINGH Vs. NARINDER PARKASH
|
July 13, 1993 |
|
SANTOKH SINGH Vs. GEETANJALI WOOLLEN PVT LTD
|
April 28, 1993 |
|
SANTOKH SINGH Vs. BISHAN SINGH
|
October 8, 1993 |
|
SANTOSH Vs. PAL SINGH
|
December 2, 1993 |
|
SANTOSH KUMAR Vs. BHAGWANT PARSHAD
|
November 10, 1993 |
|
SANTRO Vs. RAJWANTI
|
September 3, 1993 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF HARYANA
|
November 5, 1993 |
|
SARBJIT SINGH Vs. SARBJIT SINGH
|
September 27, 1993 |
|
SARBMOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 1993 |
|
SARDAR DARSHAN SINGH DHINDSA Vs. SHRI S.K. KAPUR
|
May 29, 1993 |
|
SARDARA Vs. STATE OF HARYANA
|
June 4, 1993 |
|
SARDARA SINGH Vs. STATE OF HARYANA
|
November 16, 1993 |
|
SARDARI LAL MIDHA Vs. STATE OF HARYANA
|
July 29, 1993 |
|
SARDARI LAL SAT PAL Vs. AMRITSAR IMPROVEMENT TRUST
|
May 14, 1993 |
|
SARITA TEWARI Vs. G N D U
|
May 21, 1993 |
|
SARLA RANI Vs. RAJBIR
|
May 20, 1993 |
|
SAROJ Vs. AJIT SINGH
|
March 16, 1993 |
|
SAROJ BALA LADY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
August 19, 1993 |
|
SAROJ DEVI Vs. STATE OF HARYANA
|
November 17, 1993 |
|
SAROJ GARG Vs. UNION OF INDIA
|
August 11, 1993 |
|
SAROOP SINGH Vs. STATE OF HARYANA
|
August 5, 1993 |
|
SARWAN DEVI Vs. STATE OF HARYANA
|
March 22, 1993 |
|
SARWAN RAM CHOPRA Vs. STATE OF PUNJAB
|
December 17, 1993 |
|
SARWAN SINGH Vs. GRAM PANCHAYAT AND GRAM SABHA
|
March 15, 1993 |
|
SAT DEV SETHI Vs. UNION OF INDIA
|
July 21, 1993 |
|
SAT NARAIN SAINI Vs. SITA WATI ALIAS RENUTLP
|
March 31, 1993 |
|
SAT PAL Vs. HARISH SACHDEVA TAILOR MASTER
|
April 21, 1993 |
|
SAT PARKASH Vs. DEVI DAYAL
|
January 14, 1993 |
|
SATBIR Vs. OM PATI
|
April 21, 1993 |
|
SATIJA FERTILIZERS Vs. STATE OF PUNJAB
|
September 23, 1993 |
|
SATISH CHANDER BEDI Vs. MADAN LAL SAINI
|
August 23, 1993 |
|
SATISH KANTA Vs. STATE OF PUNJAB
|
April 16, 1993 |
|
SATISH KUMAR Vs. JIND CO
|
October 15, 1993 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
October 20, 1993 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
February 5, 1993 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
October 22, 1993 |
|
SATISH KUMAR GOGIA Vs. STATE OF HARYANA
|
December 2, 1993 |
|
SATNAM RAI Vs. FINANCIAL COMMISSIONER, PUNJAB
|
August 25, 1993 |
|
SATNAM SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
December 8, 1993 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
June 2, 1993 |
|
SATPAL Vs. STATE OF PUNJAB
|
May 11, 1993 |
|
SATPAL S/O SUBAN Vs. STATE OF HARYANA
|
February 15, 1993 |
|
SATVIR SINGH Vs. SHANTI
|
August 13, 1993 |
|
SATVIR SINGH AHLAWAT Vs. STATE OF HARYANA
|
February 4, 1993 |
|
SATWANT KAUR Vs. STATE OF PUNJAB
|
January 11, 1993 |
|
SATWARG SINGH Vs. STATE OF PUNJAB
|
December 17, 1993 |
|
SATYA BIR SINGH Vs. STATE OF HARYANA
|
April 28, 1993 |
|
SATYA NARAIN Vs. STATE OF HARYANA
|
April 28, 1993 |
|
SATYA PAL Vs. COLLECTOR, HISSAR
|
August 18, 1993 |
|
SATYA PAL SIKKA Vs. STATE OF HARYANA AND ANR.
|
April 7, 1993 |
|
SATYAVAN SINGH Vs. STATE OF HARYANA
|
December 15, 1993 |
|
SAUDAMINI PRABHA Vs. THE STATE OF PUNJAB
|
April 22, 1993 |
|
SAVITRI DEVI Vs. STATE OF HARYANA
|
May 11, 1993 |
|
SAVITRI DEVI Vs. SHIMLA DEVI
|
September 14, 1993 |
|
SAVITRI DEVI Vs. NAIK DEWAN SINGH
|
July 29, 1993 |
|
SAWARAN KAUR Vs. MEHAR CHAND
|
January 22, 1993 |
|
SAWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 26, 1993 |
|
SAWHNEY TYRE PRIVATE LIMITED Vs. STATE OF HARYANA
|
August 18, 1993 |
|
SAYAD AHMAD Vs. DAULAT RAM
|
December 1, 1993 |
|
SEEMA RANI Vs. STATE OF HARYANA
|
October 18, 1993 |
|
SEEMA SHARMA Vs. PUNJABI UNIVERSITY PATIALA
|
April 6, 1993 |
|
SEWA SINGH Vs. PUNJAB NATIONAL BANK
|
September 24, 1993 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
February 14, 1993 |
|
SH BACHAN SINGH Vs. PUNJAB ROADWAYS DEPOT
|
September 30, 1993 |
|
SH BHAGWANT SINGH Vs. SULEKH CHAND JAIN
|
August 3, 1993 |
|
SH CHET RAM Vs. STATE OF HARYANA
|
November 4, 1993 |
|
SH GHISA RAM GUPTA Vs. MEERAN DEVI
|
September 22, 1993 |
|
SH KRISHAN LAL KUEKREJA Vs. SUCHA SINGH
|
May 21, 1993 |
|
SH MANGAL SINGH Vs. LAND ACQUISITION COLLECTOR URBAN ESTATES
|
October 7, 1993 |
|
SH PREM SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
February 9, 1993 |
|
SH R P SETHI Vs. UNION OF INDIA
|
November 26, 1993 |
|
SHAKTI METAL BOX Vs. UNION OF INDIA
|
April 2, 1993 |
|
SHALINI MEHTA SHALU Vs. J L MEHTA
|
July 23, 1993 |
|
SHAM LAL Vs. STATE OF HARYANA
|
January 20, 1993 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
June 3, 1993 |
|
SHAM LAL Vs. ARUN KUMAR
|
December 17, 1993 |
|
SHAM LAL Vs. HARMAIL SINGH
|
November 17, 1993 |
|
SHAM LAL BANSAL Vs. PUNJAB STATE AGRI. MKT BOARD
|
December 14, 1993 |
|
SHAM SINGH Vs. WARYAM SINGH
|
November 8, 1993 |
|
SHAM SUNDER MONGIA Vs. HOUSING BOARD HARYANA
|
July 12, 1993 |
|
SHAMSHER SINGH Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK (HARYANA)
|
September 9, 1993 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
August 23, 1993 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
May 27, 1993 |
|
SHAMSHER SINGH Vs. SAMPURAN SINGH
|
February 2, 1993 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
April 21, 1993 |
|
SHANGARA SINGH Vs. FINANCIAL COMMISSIONER
|
October 4, 1993 |
|
SHANKAR LAL Vs. NATHU RAM
|
January 12, 1993 |
|
SHANTI DEVI Vs. SUKHDEV RAJ
|
March 22, 1993 |
|
SHANTI DEVI Vs. SHAM LAL
|
September 1, 1993 |
|
SHANTI DEVI WIDOW Vs. HARYANA STATE ELECTRICITY BOARD
|
November 11, 1993 |
|
SHANTI PARKASH Vs. ROSHAN LAL
|
February 1, 1993 |
|
SHANTI SARUP CHELA Vs. A S I BHUP SINGH
|
July 26, 1993 |
|
SHEELA RANI Vs. PUNJAB AND SIND BANK LTD
|
September 23, 1993 |
|
SHER GIR Vs. STATE OF PUNJAB
|
May 12, 1993 |
|
SHER GIR Vs. STATE OF PUNJAB
|
May 2, 1993 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
October 22, 1993 |
|
SHIROMANI AKALI DAL Vs. ELECTION COMMISSION OF INDIA
|
September 8, 1993 |
|
SHIV CHARAN Vs. NAR SINGH
|
November 26, 1993 |
|
SHIV KARAN SINGH Vs. STATE OF PUNJAB
|
September 17, 1993 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
September 6, 1993 |
|
SHIV KUMAR Vs. RAMESH CHAND
|
November 10, 1993 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
October 19, 1993 |
|
SHIV NATH Vs. NAND KISHORE
|
September 1, 1993 |
|
SHIVA UDYOG MANDAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 1, 1993 |
|
SHIVALIK AGRO POLY PRODUCTS LIMITED Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
|
December 22, 1993 |
|
SHIVALIK FIBRES PVT LTD Vs. STATE OF PUNJAB
|
December 10, 1993 |
|
SHMT. LALITA GUPTA Vs. SHRI PARVEEN KUMAR MAHAJAN
|
October 21, 1993 |
|
SHOBHA RANI Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 20, 1993 |
|
SHRI JAI NATH MANDAL Vs. STATE OF HARYANA
|
August 24, 1993 |
|
SHRIHAR AMRIT SINGH Vs. VARINDER PAL BHARDWAJ S/O MADAN GOPAL AND OTHERS
|
September 14, 1993 |
|
SHRIKANT GUPTA Vs. SUBODH KUMAR GUPTA
|
July 8, 1993 |
|
SHRIMATI GURMAIL KAUR Vs. CHANDIGARH TRANSPORT UNDERTAKING
|
August 27, 1993 |
|
SHRIMATI MASSAN DEVI Vs. UNION OF INDIA
|
December 7, 1993 |
|
SHRIMATI RAM DULARI Vs. UNION TERRITORY CHANDIGARH
|
November 17, 1993 |
|
SHUBH RAM Vs. RAJINDER SINGH
|
July 29, 1993 |
|
SHWETA SINGLA Vs. PANJAB UNIVERSITY, CHD
|
December 14, 1993 |
|
SHYAM SUNDER PASRIJA Vs. STATE OF HARYANA
|
September 22, 1993 |
|
SIRI CHAND SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA
|
October 4, 1993 |
|
SIRI RAM Vs. STATE OF PUNJAB
|
January 22, 1993 |
|
SIRI RAM Vs. STATE OF PUNJAB
|
August 23, 1993 |
|
SITA RAM SROA Vs. INDIAN COUNCIL OF MEDICAL RESEARCH, NEW DELHI
|
July 6, 1993 |
|
SKY HIGHWAYS PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
|
November 2, 1993 |
|
SMT. AMRO Vs. SMT. SUKHDARSHAN KAUR
|
September 1, 1993 |
|
SMT. CHANDER LATHER AND ORS. Vs. HARYANA STATE THROUGH COLLECTOR AND ORS.
|
October 21, 1993 |
|
SMT. KAKIYAN WALI Vs. OM PARKASH
|
May 10, 1993 |
|
SMT. KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 11, 1993 |
|
SMT. KULWANT KAUR Vs. STATE OF PUNJAB
|
May 13, 1993 |
|
SMT. RAGHBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 22, 1993 |
|
SMT. RAJNI SHARMA Vs. DHARAM PAL SHARMA
|
August 19, 1993 |
|
SMT. RAMESH JAIN AND ANOTHER Vs. MANAGING COMMITTEE, SANT DARBARA SINGH, COLLEGE OF EDUCATION FOR WOMEN, TEHSIL MOGA, DISTT. FARIDKOT, THROUGH ITS SECRETARY AND OTHERS
|
February 1, 1993 |
|
SMT. SHAKUNTLA WIFE OF BHOOP SINGH Vs. STATE OF HARYANA & ORS.
|
January 4, 1993 |
|
SMT. TEJINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 1993 |
|
SNEH LATA Vs. SUDARSHAN LAL PURI
|
July 8, 1993 |
|
SOHAN LAL Vs. PREM CHAND
|
December 22, 1993 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
January 25, 1993 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
June 1, 1993 |
|
SOHAN LAL Vs. FINANCIAL COMMISSIONER APPEALS PUNJAB AT CHANDIGARH
|
September 28, 1993 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
April 21, 1993 |
|
SOHAN SINGH Vs. MANJIT KAUR
|
November 25, 1993 |
|
SOHAN SINGH Vs. NACHHATTAR SINGH & ORS.
|
October 12, 1993 |
|
SOHNA RAM Vs. INDERPAL SHARMA
|
February 3, 1993 |
|
SOHRAB KHAN Vs. ABDUL RAHIM
|
July 15, 1993 |
|
SOM NATH Vs. MOHAN LAL
|
April 30, 1993 |
|
SOM PARKASH Vs. STATE OF PUNJAB
|
March 15, 1993 |
|
SOM PARKASH Vs. STATE OF HARYANA
|
July 13, 1993 |
|
SOM VEER LAMBA Vs. STATE OF HARYANA
|
October 13, 1993 |
|
SOMBIR Vs. SHEO DAN
|
August 2, 1993 |
|
STALE OF HARYANA Vs. INDER SAIN
|
April 22, 1993 |
|
STATE BANK OF PATIALA Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 7, 1993 |
|
STATE BANK OF PATIALA Vs. JOINT HINDU FAMILY FIRM INDER SAIN NANAK CHAND
|
December 10, 1993 |
|
STATE BANK OF PATIALA AT YAMUNANAGAR Vs. ZULQUADAR SINGH
|
July 20, 1993 |
|
STATE OF HARYANA Vs. LATE SH S AGGARWAL
|
September 9, 1993 |
|
STATE OF HARYANA Vs. RUMAL SINGH
|
September 2, 1993 |
|
STATE OF HARYANA Vs. BUDH DEV YADAV
|
March 15, 1993 |
|
STATE OF HARYANA Vs. ESCORTS DEALERS DEVELOPMENT ASSOCIATION LIMITED
|
November 26, 1993 |
|
STATE OF HARYANA Vs. MRS. KIRAN VASHISHT
|
February 12, 1993 |
|
STATE OF HARYANA Vs. RAJA DEVI
|
July 8, 1993 |
|
STATE OF HARYANA Vs. RAM DIA
|
January 7, 1993 |
|
STATE OF HARYANA Vs. HARJEET SINGH
|
January 4, 1993 |
|
STATE OF HARYANA Vs. RATTAN LAL
|
January 4, 1993 |
|
STATE OF HARYANA Vs. RAJ KUMAR GUPTA
|
November 26, 1993 |
|
STATE OF HARYANA Vs. A. K. JAIN
|
October 11, 1993 |
|
STATE OF HARYANA Vs. SANDEEP SINGH
|
December 21, 1993 |
|
STATE OF HARYANA Vs. TEK RAM
|
July 14, 1993 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
October 4, 1993 |
|
STATE OF PUNJAB Vs. AROOR CHAND
|
October 6, 1993 |
|
STATE OF PUNJAB Vs. JIWAN SINGH
|
September 28, 1993 |
|
STATE OF PUNJAB Vs. RULDA SINGH
|
December 6, 1993 |
|
STATE OF PUNJAB Vs. JASBIR SINGH @ JASSI
|
July 6, 1993 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
August 17, 1993 |
|
STATE OF PUNJAB Vs. DALJIT SINGH
|
August 13, 1993 |
|
STATE OF PUNJAB Vs. NIRANJAN SINGH
|
August 18, 1993 |
|
STATE OF PUNJAB Vs. S. PRITAM SINGH
|
April 7, 1993 |
|
STATE OF PUNJAB Vs. SADHU SINGH
|
December 3, 1993 |
|
STATE OF PUNJAB Vs. BHULLAR CONSTRUCTION CO
|
November 8, 1993 |
|
STATE OF PUNJAB Vs. CHANGA RAM
|
February 1, 1993 |
|
STATE OF PUNJAB Vs. RACHHPAL KAUR
|
January 14, 1993 |
|
STATE OF PUNJAB Vs. HARISH CHANDER
|
April 23, 1993 |
|
STATE OF PUNJAB Vs. HARDEEP KAUR
|
July 13, 1993 |
|
STATE OF PUNJAB Vs. SOHAN LAL BHUMBEK
|
July 22, 1993 |
|
STATE OF PUNJAB Vs. SOHAN LAL
|
August 5, 1993 |
|
STATE OF PUNJAB Vs. PRITAM SINGH
|
August 5, 1993 |
|
STATE OF PUNJAB Vs. SATISH KUMAR SHARMA
|
September 3, 1993 |
|
STATE OF PUNJAB Vs. SUKHWANT SINGH
|
August 25, 1993 |
|
STATE OF PUNJAB Vs. PREM BHANDARI
|
October 5, 1993 |
|
STATE OF PUNJAB Vs. GURBHEJ SINGH
|
August 25, 1993 |
|
STATE OF PUNJAB Vs. SHRI CHANDER KANT
|
February 11, 1993 |
|
STATE OF PUNJAB Vs. HARDEEP SINGH
|
January 6, 1993 |
|
STATE OF PUNJAB Vs. KRISHAN DASS
|
January 5, 1993 |
|
STATE OF PUNJAB Vs. KULWANT SINGH
|
December 17, 1993 |
|
STATE OF PUNJAB Vs. DR. HARBHAJAN SINGH GREASY
|
November 17, 1993 |
|
STATE OF PUNJAB Vs. MAJOR SINGH GILL
|
October 19, 1993 |
|
STATE OF PUNJAB Vs. PRESIDING OFFICER LABOUR COURT
|
November 18, 1993 |
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STATE OF PUNJAB Vs. HARCHET SINGH ALIAS CHET SINGH
|
October 5, 1993 |
|
STATE OF PUNJAB Vs. SULAKHAN SINGH
|
October 12, 1993 |
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STATE OF PUNJAB Vs. SUKHMINDER SINGH
|
October 8, 1993 |
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STATE OF PUNJAB Vs. CHANAN SINGH
|
February 4, 1993 |
|
STATE OF PUNJAB Vs. HINDUSTAN VEGETABLE OILS CORPORATION LIMITED
|
February 15, 1993 |
|
STATE OF PUNJAB Vs. GARJA SINGH
|
January 21, 1993 |
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STATE OF PUNJAB Vs. CHOLA SAHIB BUS SERVICE REGD
|
April 20, 1993 |
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STATE OF PUNJAB Vs. JAGRUP SINGH JAWAODHA
|
May 17, 1993 |
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STATE OF PUNJAB Vs. KESAR RAM
|
May 20, 1993 |
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STATE OF PUNJAB Vs. CHARANJIT SINGH
|
June 3, 1993 |
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STATE OF PUNJAB Vs. DALIP SINGH
|
July 6, 1993 |
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STATE OF PUNJAB Vs. JASJIT SINGH
|
July 5, 1993 |
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STATE OF PUNJAB Vs. DAYA SINGH
|
July 23, 1993 |
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STATE OF PUNJAB AND ANOTHER Vs. JARNAIL SINGH AND OTHERS
|
May 13, 1993 |
|
STATE OF PUNJAB THROUGH GENERAL MANAGER, PUNJAB ROADWAYS, LUDHIANA Vs. HARDIAL SINGH AND ANOTHER
|
March 16, 1993 |
|
SUBA SINGH Vs. STATE OF HARYANA
|
September 9, 1993 |
|
SUBE SINGH Vs. THE STATE OF HARYANA
|
August 30, 1993 |
|
SUBE SINGH Vs. LOKU RAM AND OTHERS
|
September 15, 1993 |
|
SUBHA SINGH Vs. GIAN SINGH
|
July 14, 1993 |
|
SUBHAN KHAN Vs. STATE OF HARYANA
|
March 23, 1993 |
|
SUBHASH Vs. STATE OF HARYANA
|
June 2, 1993 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
May 17, 1993 |
|
SUBHASH CHANDER Vs. BAIJ NATH AGGARWAL
|
July 6, 1993 |
|
SUBHASH CHANDER Vs. VALAYATI RAM SON OF MSTU RAM
|
October 18, 1993 |
|
SUBHASH CHANDER Vs. UNION OF INDIA
|
October 15, 1993 |
|
SUBHASH CHANDER Vs. RAJIV KUMAR
|
October 5, 1993 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
November 30, 1993 |
|
SUBHASH CHANDER DUREJA Vs. STATE OF HARYANA
|
November 17, 1993 |
|
SUBHASH CHANDER GOYAL Vs. SIRI PAL JAIN
|
October 19, 1993 |
|
SUBHASH CHANDER KUMAR Vs. PRABHU DAYAL
|
December 23, 1993 |
|
SUBHASH CHANDER MITTAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 23, 1993 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
March 18, 1993 |
|
SUDARSHAN KUMAR SYAL Vs. STATE OF PUNJAB
|
December 13, 1993 |
|
SUDESH Vs. MAHABIR SINGH
|
September 10, 1993 |
|
SUDESH BALA Vs. STATE OF HARYANA
|
July 27, 1993 |
|
SUDESH KUMAR SUD Vs. STATE OF HARYANA
|
October 15, 1993 |
|
SUDESH RAIZADA Vs. DEEPAK GUPTA
|
March 31, 1993 |
|
SUDHA MITTAL Vs. STATE OF HARYANA
|
September 28, 1993 |
|
SUDHIR KUMAR Vs. STATE OF PUNJAB
|
May 29, 1993 |
|
SUGAR BAI Vs. STATE OF HARYANA
|
December 20, 1993 |
|
SUKDEV CHAND Vs. VISHNU DUTT
|
December 10, 1993 |
|
SUKH PAL SINGH KANG Vs. CHANDIGARH HOUSING BOARD
|
December 24, 1993 |
|
SUKHBIR SINGH Vs. D G OF PRISONS, HRY
|
April 22, 1993 |
|
SUKHDARSHAN PAL SEHGAL Vs. STATE OF PUNJAB
|
December 24, 1993 |
|
SUKHDEV KAUR Vs. NEW INDIA ASSURANCE CO LTD
|
July 6, 1993 |
|
SUKHDEV SINGH Vs. GURDEV KAUR
|
January 27, 1993 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
December 16, 1993 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
April 20, 1993 |
|
SUKHJINDER PAL SINGH SANDHU Vs. NANAK CHAND
|
March 24, 1993 |
|
SUKHMINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 1993 |
|
SUMAN ANEJA Vs. STATE OF HARYANA
|
August 11, 1993 |
|
SUNDARI DEVI Vs. RAM LAL
|
August 25, 1993 |
|
SUNDER LAL Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
August 19, 1993 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
September 9, 1993 |
|
SUNSHINE INDUSTRY Vs. PUNJAB FINANCIAL CORPORATION
|
December 13, 1993 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
October 5, 1993 |
|
SURAJ BHAN Vs. THE STATE OF HARYANA
|
January 19, 1993 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
January 30, 1993 |
|
SURAT SINGH Vs. PURAN SINGH
|
August 25, 1993 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
March 16, 1993 |
|
SURAT SINGH (EX Vs. THE STATE OF HARYANA
|
July 26, 1993 |
|
SURESH CHAND Vs. STATE OF HARYANA
|
April 20, 1993 |
|
SURESH KUMAR Vs. THE STATE OF HARYANA
|
May 13, 1993 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
July 30, 1993 |
|
SURESH KUMAR Vs. STATE OF PUNJAB
|
March 19, 1993 |
|
SURESH KUMAR Vs. PREM CHAND
|
May 31, 1993 |
|
SURESH KUMAR Vs. JAGTAR SINGH
|
July 20, 1993 |
|
SURINDER Vs. STATE OF HARYANA
|
December 22, 1993 |
|
SURINDER KAUR Vs. STATE OF PUNJAB
|
September 13, 1993 |
|
SURINDER KAUR Vs. RAJ KUMAR
|
September 1, 1993 |
|
SURINDER KUMAR Vs. DARSHAN KUMARI
|
October 1, 1993 |
|
SURINDER KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
|
December 7, 1993 |
|
SURINDER KUMAR BATRA Vs. STATE OF PUNJAB
|
January 15, 1993 |
|
SURINDER KUMAR SHARMA Vs. SANGITA DEVI
|
January 11, 1993 |
|
SURINDER MOHAN LUTHRA Vs. STATE OF PUNJAB
|
November 9, 1993 |
|
SURINDER PAL Vs. STATE OF HARYANA
|
December 13, 1993 |
|
SURINDER PAL SINGH SAINI Vs. STATE OF PUNJAB
|
October 12, 1993 |
|
SURINDER PAL SINGH SAINI Vs. THE STATE OF PUNJAB AND ANR.
|
October 21, 1993 |
|
SURINDER SINGH Vs. DIRECTOR RELIEF
|
November 11, 1993 |
|
SURINDER SINGH Vs. MAJOR TEJA SINGH MANSAHIA
|
June 28, 1993 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
June 3, 1993 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
November 23, 1993 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
July 16, 1993 |
|
SURINDER SINGH AND OTHERS Vs. JAGMOHANLAL SHARMA
|
November 3, 1993 |
|
SURJA Vs. HAR CHAND
|
February 2, 1993 |
|
SURJAN SINGH Vs. SURAJ PAL
|
June 4, 1993 |
|
SURJIT KAUR Vs. KARNAIL SINGH
|
August 30, 1993 |
|
SURJIT KAUR Vs. SUKHDEV SINGH
|
November 30, 1993 |
|
SURJIT KUMARI Vs. MADAN LAL
|
January 15, 1993 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 7, 1993 |
|
SURJIT SINGH Vs. STATE OF HARYANA
|
October 12, 1993 |
|
SURJIT SINGH Vs. SHEELA BAI
|
May 20, 1993 |
|
SURJIT SINGH Vs. MEGH RAJ
|
April 19, 1993 |
|
SURJIT SINGH Vs. UNION OF INDIA
|
July 23, 1993 |
|
SURJIT SINGH Vs. GIRDHARI LAL
|
August 23, 1993 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 13, 1993 |
|
SURJO DEV Vs. ARVIND OVERSEAS PROJECT SERVICES PVT LTD
|
January 27, 1993 |
|
SUSHIL KUMAR Vs. JOGA SINGH
|
May 3, 1993 |
|
SUSHIL SINGLA Vs. HARIPAL SINGH
|
November 10, 1993 |
|
SUSHILA DEVI Vs. SURINDER SAHNI
|
December 3, 1993 |
|
SUSHILA MITTAL ALIAS SHILA Vs. LABOUR COMMISSIONER
|
November 24, 1993 |
|
SUSHMA BAWA Vs. RAVINDER NATH BAWA
|
May 26, 1993 |
|
SWAMINATHAN Vs. STATE OF HARYANA
|
August 2, 1993 |
|
SWARAN KAUR Vs. MAGHAR SINGH
|
April 19, 1993 |
|
SWARAN SINGH Vs. BALBIR SINGH
|
December 3, 1993 |
|
SWARAN SINGH Vs. BHAGWANTI
|
September 21, 1993 |
|
SWARAN SINGH Vs. HARBANS SINGH
|
October 8, 1993 |
|
SWARAN SINGH Vs. REGISTRAR
|
March 18, 1993 |
|
SWARN SINGH Vs. UNION OF INDIA
|
February 4, 1993 |
|
SWARNA RAM SON OF SADHU RAM Vs. JOGINDER SINGH MANN. M.L.A. AND OTHERS
|
December 24, 1993 |
|
T K KHUNGAR Vs. SANJAY GHAI
|
August 27, 1993 |
|
TAJINDER SINGH Vs. UNION OF INDIA
|
September 20, 1993 |
|
TAJJAN Vs. KALA ALIAS DARSHAN LAL
|
August 30, 1993 |
|
TARA CHAND SURINDER KUMAR OF FEROZEPUR CANTT Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
|
May 18, 1993 |
|
TARA RANI ALIAS MAYA DEVI Vs. MURTI SHRI DWARKA DHISH JI MAHARAJ INSTALLED IN THE TEMPLE OF SHRI DWARKA
|
February 1, 1993 |
|
TARA SINGH Vs. SAGGAL CO OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
September 7, 1993 |
|
TARA SINGH Vs. FINANCIAL COMMISSIONER APPEALS
|
October 19, 1993 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
December 3, 1993 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
May 14, 1993 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
August 25, 1993 |
|
TARA SINGH CHEEMA Vs. STATE OF PUNJAB ETC.
|
March 3, 1993 |
|
TARAK JOT SINGH Vs. STATE OF PUNJAB
|
April 6, 1993 |
|
TARKESHWARA HATCHERIES Vs. STATE BANK OF INDIA
|
August 27, 1993 |
|
TARLOCHAN SINGH Vs. JASPAL SINGH CHAUDHARY
|
December 3, 1993 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
October 6, 1993 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
May 27, 1993 |
|
TARSEM SINGH Vs. AMRU
|
August 25, 1993 |
|
TEHAL SINGH Vs. GURNAM ADHAR SINGH
|
August 23, 1993 |
|
TEJ KAUR Vs. STATE BANK OF INDIA
|
January 27, 1993 |
|
TEJ KAUR Vs. STATE OF PUNJAB
|
January 21, 1993 |
|
TEJA SINGH Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD
|
July 7, 1993 |
|
TEJA SINGH Vs. AMAR SINGH
|
January 19, 1993 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
May 3, 1993 |
|
TEJA SINGH Vs. AJIT SINGH
|
September 8, 1993 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
July 12, 1993 |
|
TEJINDER KAUR Vs. STATE OF PUNJAB
|
April 2, 1993 |
|
TEJPAL SINGH Vs. STATE OF PUNJAB
|
June 2, 1993 |
|
TEJWANT SINGH Vs. STATE OF PUNJAB
|
December 23, 1993 |
|
TEK CHAND Vs. STATE OF HARYANA
|
July 8, 1993 |
|
TELLU Vs. STATE OF PUNJAB
|
September 21, 1993 |
|
TELU RAM Vs. STATE OF HARYANA
|
May 21, 1993 |
|
THE ADMINISTRATOR, THE SALVATION ARMY Vs. THE STATE OF PUNJAB
|
August 4, 1993 |
|
THE DIRECTOR STATE TRANSPORT PUNJAB, CHANDIGARH Vs. GURBACHAN SINGH
|
July 14, 1993 |
|
THE HARYANA DIARY DEVELOPMENT COOP, FEDERATION LIMITED, CHANDIGARH, THROUGH ITS MANAGING DIRECTOR Vs. SHRI PAWAN KUMAR SINGHAL
|
September 9, 1993 |
|
THE HARYANA STATE COOPERATIVE INSPECTORS AND SUB-INSPECTORS ASSOCIATION Vs. THE STATE OF HARYANA AND ORS.
|
December 15, 1993 |
|
THE JULLUNDUR CENTRAL CO Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB AND ANOTHER
|
March 24, 1993 |
|
THE MANAGING COMMITTEE OF D.A.V. COLLEGE OF EDUCATION, NAWAN SHAHAR DOABA Vs. STATE OF PUNJAB AND OTHERS
|
June 3, 1993 |
|
THE STATE OF HARYANA Vs. AMAR NATH BANSAL
|
July 6, 1993 |
|
THE STATE OF PUNJAB Vs. GIAN SINGH
|
March 4, 1993 |
|
THE STATE OF PUNJAB Vs. RAJ KUMAR
|
March 4, 1993 |
|
THE STATE OF PUNJAB Vs. DR. GAUTAM MAHAJAN, SENIOR HYDROGEOLOGIST, WATER RESOURCES DIRECTORATE
|
August 11, 1993 |
|
THE STATE OF PUNJAB Vs. DALIP SINGH DHILLON
|
December 13, 1993 |
|
TILAK RAJ Vs. STATE OF PUNJAB
|
January 14, 1993 |
|
TIRLOK NATH MITTAL Vs. UNION OF INDIA
|
July 30, 1993 |
|
TRACTEL TRIFOR INDIA PVT LTD Vs. STATE OF HARYANA
|
January 20, 1993 |
|
TRIBHUVAN NATH JOURNALIST SPECIAL CORRESPONDENT Vs. BENNETT COLEMAN AND CO LTD
|
October 11, 1993 |
|
TRIBUNE TRUST Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
|
July 27, 1993 |
|
TUFAIL MOHAMMAD MALIK Vs. MAHADEV SINGH SHEKHAWAT
|
December 15, 1993 |
|
TULLA RAM Vs. RAJINDER KUMAR
|
August 13, 1993 |
|
TULSA RAM Vs. STATE OF HARYANA
|
August 17, 1993 |
|
UCO BANK CHANDIGARH Vs. SUMAC ENGINEERING PRIVATE LTD
|
August 24, 1993 |
|
UDAIVIR SINGH Vs. STATE OF HARYANA
|
August 26, 1993 |
|
UDE RAM Vs. STATE OF HARYANA
|
November 9, 1993 |
|
UGGAR SAIN Vs. STATE OF PUNJAB
|
May 10, 1993 |
|
UGGAR SEIN Vs. STATE OF HARYANA
|
April 6, 1993 |
|
UJAGAR SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
August 13, 1993 |
|
UMA Vs. PUNJAB STATE
|
January 5, 1993 |
|
UMESH KUMAR Vs. HARYANA STATE
|
April 6, 1993 |
|
UMESH KUMAR Vs. MOUDGIL CARPETS AND RUGS
|
July 15, 1993 |
|
UMRAO SINGH ALIAS UMRA Vs. RAJ SINGH
|
March 18, 1993 |
|
UNION BANK OF INDIA UOI Vs. FIRM GUPTA GLASS CO
|
July 23, 1993 |
|
UNION OF INDIA Vs. ASS MOHD
|
July 30, 1993 |
|
UNION OF INDIA Vs. VED PAUL ANAND
|
September 13, 1993 |
|
UNION OF INDIA Vs. JAGIR SINGH
|
January 8, 1993 |
|
UNION OF INDIA Vs. BODAN LAL YADAV EX-SIGNALMAN NO 6279466
|
September 22, 1993 |
|
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD CALCUTTA
|
February 10, 1993 |
|
UNION TERRITORY ADMINISTRATION, CHANDIGARH THROUGH CHIEF COMMISSIONER, CHANDIGARH AND OTHERS Vs. SH. JOGINDER PAUL AND ANOTHER
|
October 21, 1993 |
|
UNION TERRITORY, CHANDIGARH Vs. VIPIN KUMAR
|
October 19, 1993 |
|
UNION TERRITORY, CHANDIGARH Vs. ARVIND KUMAR MIDHA
|
July 27, 1993 |
|
UNITED HIRE PURCHASE AND LAND FINANCE P LTD Vs. KARTAR SINGH
|
November 10, 1993 |
|
UPPER INDIA STEEL MFG. AND ENGG. CO. LTD. Vs. UNION OF INDIA (UOI)
|
September 2, 1993 |
|
URBAN IMPROVEMENT COMPANY P LTD Vs. STATE OF HARYANA
|
May 3, 1993 |
|
URMILA RANAWAT Vs. UNION TERRITORY, CHANDIGARH
|
December 13, 1993 |
|
USHA RANI SHARMA Vs. AMAR NATH SHARMA
|
July 6, 1993 |
|
UTTAM CHAND Vs. STATE OF PUNJAB
|
February 2, 1993 |
|
V K SOOD ENGINEERS AND CONTRACTORS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 7, 1993 |
|
V K VERMA Vs. HINDUSTAN MACHINE TOOLS LTD
|
July 19, 1993 |
|
V.K. SHARMA AND ORS. Vs. THE STATE OF HARYANA
|
August 26, 1993 |
|
VARUN PROCESSORS (PVT.) LTD. Vs. UNION OF INDIA
|
September 24, 1993 |
|
VED KUMAR Vs. RAJ RANI BHATI
|
January 20, 1993 |
|
VED PARKASH Vs. KARTAR KAUR
|
July 9, 1993 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
August 5, 1993 |
|
VED PARKASH Vs. BALRAM DASS
|
October 5, 1993 |
|
VED PARKASH Vs. STATE OF PUNJAB
|
January 27, 1993 |
|
VED PARKASH SAINI Vs. MOHINDER LAL
|
May 13, 1993 |
|
VEENA RANI Vs. FOOD CORPORATION OF INDIA
|
February 3, 1993 |
|
VEER KAUR Vs. AMRIK SINGH
|
June 2, 1993 |
|
VERMA CONSTRUCTION CORP Vs. UNION OF INDIA
|
October 15, 1993 |
|
VIDHYA SAGAR Vs. STATE OF HARYANA
|
November 8, 1993 |
|
VIDYA DEVI Vs. STATE OF HARYANA
|
May 31, 1993 |
|
VIDYA DEVI WIDOW Vs. MADAN SINGH
|
September 13, 1993 |
|
VIDYA SURI Vs. STATE OF PUNJAB
|
March 3, 1993 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
February 8, 1993 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
November 5, 1993 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
August 17, 1993 |
|
VIJAY LAXMI Vs. STATE OF PUNJAB
|
November 16, 1993 |
|
VIJAY SINGH Vs. BHUPINDERJIT KAUR
|
January 27, 1993 |
|
VIJAY SINGH Vs. SATISH KUMAR KAPOOR
|
August 5, 1993 |
|
VIJENDER KUMAR JAIN Vs. UNION OF INDIA
|
October 6, 1993 |
|
VIJENDER SINGH Vs. STATE OF HARYANA
|
November 17, 1993 |
|
VIJENDER SINGH Vs. STATE OF HARYANA
|
December 24, 1993 |
|
VIJINDER SINGH Vs. STATE OF HARYANA
|
September 7, 1993 |
|
VIKRAM BAKSHI Vs. STATE OF HARYANA
|
May 5, 1993 |
|
VINOD KUMAR Vs. NARANJAN DASS
|
June 4, 1993 |
|
VINOD KUMAR NANDA Vs. STATE OF PUNJAB
|
November 17, 1993 |
|
VIPIN KAPOOR Vs. UNION TERRITORY, CHANDIGARH
|
September 3, 1993 |
|
VIRAT SAMA Vs. MOHAN LAL
|
August 25, 1993 |
|
VIRENDERJIT KAUR Vs. MANAGING COMMITTEE OF SRI GURU GOBIND SINGH SR.SEC SCHOOL, SECTOR 35
|
September 30, 1993 |
|
VISHAN LAL THAKUR Vs. PANJAB UNIVERSITY
|
March 18, 1993 |
|
VISHNU BHAGWAN Vs. PUNJAB MANDI BOARD, CHANDIGARH
|
April 20, 1993 |
|
VISHNU CONSTRUCTION CO Vs. SECRETARY DEPARTMENT OF PUBLIC HEALTH GOVT OF PUNJAB
|
February 2, 1993 |
|
VIVEK BHATIA Vs. STATE OF PUNJAB
|
September 10, 1993 |
|
WARYAM SINGH MALHOTRA Vs. WING COMMANDER CHAMMAN LAL SHARMA
|
October 11, 1993 |
|
YADVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 31, 1993 |
|
YASHDEV INDER SINGH LEGAL HEIR OF BALDEV INDER SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
July 7, 1993 |
|
YOGINDERPAUL ABROL Vs. STATE OF PUNJAB
|
February 4, 1993 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
June 3, 1993 |
|
ZILE SINGH AND ORS. Vs. THE STATE OF HARYANA ETC.
|
February 14, 1993 |
|
ZILE SINGH MEHLA Vs. STATE OF HARYANA
|
December 17, 1993 |
|
ZORA SINGH (SYP.) Vs. UNION OF INDIA
|
September 9, 1993 |