|
A K NARULA Vs. UNION OF INDIA
|
February 11, 1992 |
|
A.N. MAGO Vs. THE REGISTRAR, HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH
|
April 3, 1992 |
|
ABDUL RASHID Vs. STATE OF PUNJAB
|
November 12, 1992 |
|
ABDUL RASHID Vs. STATE OF HARYANA
|
February 22, 1992 |
|
ABDUL RASHID Vs. PUNJAB WAKF BOARD
|
January 30, 1992 |
|
ABNASH CHANDER Vs. MULAKH RAJ
|
May 20, 1992 |
|
ADARSH Vs. STATE OF PUNJAB
|
January 28, 1992 |
|
ADVANCE INDUSTRIES Vs. STATE BANK OF INDIA
|
May 11, 1992 |
|
AJAIB SINGH Vs. SUKHDEV SINGH
|
August 24, 1992 |
|
AJAIB SINGH Vs. DALIP KAUR
|
February 20, 1992 |
|
AJAY MALIK Vs. PUNJAB UNIVERSITY
|
January 29, 1992 |
|
AJIT PAL SINGH Vs. UNION OF INDIA
|
October 16, 1992 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
AJIT SINGH Vs. KAMAL KISHORE
|
January 13, 1992 |
|
AJIT SINGH Vs. JASWANT SINGH
|
August 17, 1992 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
September 15, 1992 |
|
AJIT SINGH Vs. BHUPINDER SINGH
|
May 18, 1992 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
August 13, 1992 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
August 31, 1992 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 13, 1992 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
May 12, 1992 |
|
AJIT SINGH SAINI Vs. STATE OF PUNJAB
|
November 16, 1992 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
July 7, 1992 |
|
AJMER SINGH Vs. SURJIT SINGH
|
February 24, 1992 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
June 3, 1992 |
|
AKBARI Vs. SABRI
|
October 21, 1992 |
|
ALBEL SINGH Vs. STATE OF PUNJAB
|
July 21, 1992 |
|
ALI MOHAMMAD Vs. KARIMA
|
January 28, 1992 |
|
AMAN DAHIYA ADVOCATE Vs. SURINDER JAIN
|
December 8, 1992 |
|
AMAR CHAND TANGRI Vs. EVERGREEN HOSIERY
|
September 17, 1992 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
February 28, 1992 |
|
AMAR NATH SINGLA Vs. SAVINDER SINGH
|
September 10, 1992 |
|
AMAR SINGH Vs. STAYA DEVI
|
September 16, 1992 |
|
AMAR SINGH Vs. STATE BANK OF PATIALA
|
August 26, 1992 |
|
AMAR SINGH Vs. JOINT SECRETARY (REHABILITATION)-CUM-SETTLEMENT COMMISSIONER, HARYANA
|
November 18, 1992 |
|
AMAR SINGH Vs. UNION TERRITORY CHANDIGARH
|
November 6, 1992 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 18, 1992 |
|
AMAR SINGH Vs. MANRI
|
August 5, 1992 |
|
AMAR SINGH Vs. LABH SINGH
|
August 6, 1992 |
|
AMAR SINGH Vs. SHEO NARAIN
|
July 9, 1992 |
|
AMARJIT Vs. STATE OF PUNJAB
|
October 29, 1992 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
September 4, 1992 |
|
AMARJIT SINGH Vs. THE STATE OF PUNJAB ETC.
|
April 23, 1992 |
|
AMARJIT SINGH Vs. MAYA RAM
|
January 8, 1992 |
|
AMIR CHAND Vs. STATE OF PUNJAB
|
July 17, 1992 |
|
AMITABH GUPTA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
January 29, 1992 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
September 1, 1992 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
February 25, 1992 |
|
AMRIK SINGH Vs. DT FOOD AND SUPPLIES CONTROLLER
|
November 25, 1992 |
|
AMRIK SINGH ALIAS BITTU Vs. STATE OF PUNJAB
|
December 11, 1992 |
|
AMRIT LAL Vs. BRIJ MOHAN LAL
|
May 18, 1992 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB
|
June 10, 1992 |
|
AMRIT RANI Vs. SURINDER KUMAR SACHDEVA
|
February 26, 1992 |
|
AMRITPAL SINGH GREWAL COL Vs. UNION OF INDIA
|
May 4, 1992 |
|
AMRITSAR IMPROVEMENT TRUST Vs. DR. KULWANT SINGH
|
November 2, 1992 |
|
ANAND PARKASH Vs. STATE OF HARYANA ETC
|
January 7, 1992 |
|
ANANT RAM Vs. STATE OF HARYANA
|
November 3, 1992 |
|
ANGREJ SINGH Vs. STATE OF HARYANA
|
September 14, 1992 |
|
ANIL KUMAR Vs. HARYANA STATE COOPERATIVE APEX BANK LTD
|
July 30, 1992 |
|
ANIL KUMAR Vs. THE GENERAL PUBLIC AND ORS.
|
September 22, 1992 |
|
ANIL KUMAR CHAUHAN Vs. STATE OF HARYANA
|
May 28, 1992 |
|
ANIL KUMAR GUPTA Vs. THE PUNJAB STATE ELECTRICITY BOARD
|
August 18, 1992 |
|
ANIL KUMAR JAIN Vs. GENERAL MANAGER PUNJAB ROADWAYS
|
January 23, 1992 |
|
ANIL MITTAL Vs. STATE OF PUNJAB
|
February 3, 1992 |
|
ANIL VISHWASH Vs. HARYANA STATE ELECTRICITY BOARD
|
January 21, 1992 |
|
ANITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 21, 1992 |
|
ANITA ENTERPRISES Vs. MUTHOOT M GEORGE CHITS I LTD
|
November 4, 1992 |
|
ANJU AGGARWAL Vs. THE PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
January 16, 1992 |
|
ANU RAG AHUJA Vs. STATE OF HARYANA
|
November 19, 1992 |
|
ARJAN SINGH Vs. SURJIT SINGH
|
December 16, 1992 |
|
ARJUN DASS Vs. RAM KISHAN
|
June 1, 1992 |
|
ARMINDER KAUR Vs. MAJOR NARINDER SINGH BRAR
|
February 27, 1992 |
|
ARPANA SHARMA Vs. STATE OF PUNJAB AND ORS.
|
March 24, 1992 |
|
ARTI CHOPRA Vs. SUDHIR CHOPRA
|
November 6, 1992 |
|
ARUN ANAND Vs. DIRECTOR TECHNICAL EDUCATION AND INDUSTRIAL TRAINING (APPRENTICESHIP ADVISER), PUNJAB, CHANDIGARH
|
March 12, 1992 |
|
ARUN KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION
|
January 10, 1992 |
|
ARUN KUMAR BHARDWAJ Vs. ANILA BHARDWAJ
|
March 31, 1992 |
|
ARUN KUMAR MISHRA AND ORS. Vs. THE MAHARSHI DAYANAND UNIVERSITY, THROUGH ITS REGISTRAR AND ORS.
|
July 9, 1992 |
|
ASHA DEVI Vs. STATE OF PUNJAB
|
May 15, 1992 |
|
ASHA RANI Vs. YASH PAL
|
August 4, 1992 |
|
ASHOK KUMAR Vs. THE STATE
|
January 20, 1992 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
March 12, 1992 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
January 21, 1992 |
|
ASHOK KUMAR ASHOKI Vs. UNION OF INDIA
|
September 14, 1992 |
|
ASHOK KUMAR MALIK Vs. UNION OF INDIA
|
April 2, 1992 |
|
ASHWANI ATTRI AND OTHERS Vs. PRINCIPAL, HOMEOPATHIC MEDICAL COLLEGE, CHANDIGARH AND ANOTHER
|
September 28, 1992 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
August 27, 1992 |
|
ASHWANI KUMAR Vs. CHANDIGARH ADMINISTRATION THR ITS ADMINISTRATOR AT CHANDIGARH
|
February 20, 1992 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
November 16, 1992 |
|
ASHWANI KUMAR Vs. GOPAL KRISHAN
|
August 13, 1992 |
|
ASI BALBIR SINGH Vs. STATE OF PUNJAB
|
September 10, 1992 |
|
ASSA RAM Vs. SUGNA
|
May 28, 1992 |
|
ASSISTANT COLLECTOR OF CUSTOMS CENTRAL EXCISE Vs. KRISHAN LAL
|
January 20, 1992 |
|
ATMA RAM Vs. JETHU RAM
|
February 4, 1992 |
|
ATUL KUMAR Vs. BINDU KUMAR
|
September 1, 1992 |
|
AVINASH ARORA MANAGER TAGORE NIKETAN MODEL MIDDLE SCHOOL Vs. J S GUJRAL
|
April 7, 1992 |
|
AVINASH CHANDER Vs. HARKISHAN LAL
|
March 17, 1992 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
February 10, 1992 |
|
AVTAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY PATIALA
|
January 14, 1992 |
|
AVTAR SINGH Vs. INDIAN BANK
|
May 4, 1992 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
April 7, 1992 |
|
AVTAR SINGH Vs. BHAGI
|
August 24, 1992 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
December 10, 1992 |
|
AVTAR SINGH Vs. DALIP SINGH
|
October 22, 1992 |
|
AVTAR SINGH Vs. KARNAIL SINGH
|
February 21, 1992 |
|
AVTAR SINGH Vs. STATE BANK OF PATIALA
|
August 25, 1992 |
|
AVTAR SINGH KARLA Vs. STATE OF PUNJAB
|
May 11, 1992 |
|
AVTAR SINGH, ASSISTANT REVENUE CLERK FEROZEPUR Vs. STATE OF PUNJAB
|
February 17, 1992 |
|
AVTAR SINGH, EX Vs. STATE OF PUNJAB
|
March 9, 1992 |
|
B B BHAGWAT Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD
|
October 2, 1992 |
|
B B BHAGWAT Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
October 22, 1992 |
|
B D MATHUR Vs. STATE OF PUNJAB
|
May 28, 1992 |
|
B.K. KAURA Vs. STATE OF PUNJAB AND ORS.
|
January 6, 1992 |
|
B.K. TANK AND ORS. Vs. B.S. OJHA, I.A.S., CHIEF SECRETARY TO GOVERNMENT, HARYANA AND ORS.
|
April 10, 1992 |
|
B.S. THIND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (P.G.I.), CHANDIGARH
|
March 27, 1992 |
|
BABU LAL Vs. STATE OF HARYANA
|
July 15, 1992 |
|
BABU LAL Vs. STATE OF HARYANA
|
August 12, 1992 |
|
BABU RAM Vs. STATE OF HARYANA
|
February 4, 1992 |
|
BABU RAM Vs. RAMESH CHAND
|
May 4, 1992 |
|
BABU RAM DEAD Vs. MULKHA SINGH
|
July 30, 1992 |
|
BACHAN SINGH Vs. SURAIN SINGH
|
December 14, 1992 |
|
BACHITTAR SINGH Vs. THE CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD
|
October 14, 1992 |
|
BACHITTAR SINGH Vs. PANCHAYAT SAMITI, TALWARA
|
February 4, 1992 |
|
BAIJ NATH ALIAS VAINKAT PURI Vs. STATE OF HARYANA
|
January 8, 1992 |
|
BAJAJ ELECTRICALS LTD Vs. ELECTROMAST INDUSTRIES
|
February 12, 1992 |
|
BAJRANG LAL Vs. STATE OF HARYANA
|
May 27, 1992 |
|
BAKHA SINGH Vs. STATE OF HARYANA
|
January 22, 1992 |
|
BAKHTAWAR SINGH Vs. PREM SINGH
|
January 15, 1992 |
|
BAKHTAWAR SINGH AND OTHERS Vs. MOHAN KAUR AND OTHERS
|
January 27, 1992 |
|
BAKSHISH KAUR /DETENU Vs. STATE OF PUNJAB
|
March 31, 1992 |
|
BAL KISHAN SHARMA AND ANOTHER Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
December 11, 1992 |
|
BAL KRISHAN HOODA Vs. SECRETARY-CURA- COMMISSIONER, EDUCATION DEPARTMENT, HARYANA, CIVIL SECRETARIAT, CHANDIGARH
|
February 6, 1992 |
|
BAL RAJ Vs. SENIOR SUB JUDGE, HISSAR
|
July 29, 1992 |
|
BAL RAJ KAPURIA Vs. STATE OF PUNJAB
|
December 10, 1992 |
|
BALAK RAM Vs. FATEH CHAND
|
August 14, 1992 |
|
BALBIR Vs. ASSISTANT COLLECTOR, IST GRADE, JHAJJAR
|
August 18, 1992 |
|
BALBIR KAUR Vs. HARDARSHAN KAUR
|
April 8, 1992 |
|
BALBIR KAUR Vs. STATE OF PUNJAB
|
August 6, 1992 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 1, 1992 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
August 7, 1992 |
|
BALBIR SINGH Vs. RAMESHWAR DASS DRIVER HARYANA ROADWAYS
|
January 20, 1992 |
|
BALBIR SINGH Vs. BALKIAR SINGH
|
August 5, 1992 |
|
BALBIR SINGH Vs. SLATE OF PUNJAB
|
September 14, 1992 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 27, 1992 |
|
BALBIR SINGH Vs. INSPECTOR GENERAL OF PRISONS, HARYANA
|
May 29, 1992 |
|
BALBIR SINGH Vs. EXECUTIVE ENGINEER
|
November 20, 1992 |
|
BALBIR SINGH Vs. THE KURUKSHETRA CENTRAL CO
|
December 17, 1992 |
|
BALBIR SINGH Vs. STATE OF PUNJAB, THROUGH THE SECRETARY, REVENUE DEPARTMENT, PUNJAB GOVERNMENT AT (CIVIL) CHANDIGARH
|
November 3, 1992 |
|
BALBIR SINGH Vs. BALBIR SINGH
|
March 9, 1992 |
|
BALBIR SINGH Vs. THE UNION TERRITORY, CHANDIGARH
|
February 26, 1992 |
|
BALBIR SINGH ALIAS BIRA Vs. STATE OF HARYANA
|
January 17, 1992 |
|
BALBIR SINGH BHIRA Vs. STATE OF HARYANA
|
August 25, 1992 |
|
BALBIR WATI Vs. JAGBIR SINGH ARORA
|
March 27, 1992 |
|
BALDEEP SINGH Vs. UNION OF INDIA
|
March 16, 1992 |
|
BALDEV CHAND (DECEASED) AND ANOTHER Vs. THE MANAGING COMMITTEE DR. HARI RAM HIGHER SECONDARY SCHOOL, DATARPUR AND OTHERS
|
December 8, 1992 |
|
BALDEV KRISHAN Vs. STATE OF PUNJAB
|
August 26, 1992 |
|
BALDEV SINGH Vs. SUKHDEV KAUR
|
July 8, 1992 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
September 7, 1992 |
|
BALJEET SINGH Vs. STATE OF HARYANA
|
February 7, 1992 |
|
BALJINDER SINGH Vs. DALIP SINGH
|
April 7, 1992 |
|
BALJIT KAUR Vs. GURU NANAK DEV UNIVERSITY
|
September 15, 1992 |
|
BALKAR SINGH Vs. HARVINDER KAUR
|
February 10, 1992 |
|
BALKAR SINGH Vs. UNION OF INDIA
|
January 28, 1992 |
|
BALWAN SINGH Vs. INDRO
|
September 24, 1992 |
|
BALWANT KAUR Vs. AJMER SINGH ETC
|
February 24, 1992 |
|
BALWANT RAM Vs. HAZAR SINGH
|
May 18, 1992 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
May 8, 1992 |
|
BALWANT SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
|
March 4, 1992 |
|
BALWINDER KAUR Vs. KASHMIR SINGH
|
July 28, 1992 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
November 5, 1992 |
|
BALWINDER SINGH BITTU Vs. UNION OF INDIA
|
September 3, 1992 |
|
BANARSI DASS Vs. MUNICIPAL COMMITTEE KURALI
|
January 9, 1992 |
|
BANARSI DASS Vs. KAUR SAIN
|
February 14, 1992 |
|
BANGSAIN SINGH Vs. THE STATE OF HARYANA
|
January 14, 1992 |
|
BANSAL AND SONS CONTRACTORS Vs. STATE OF HARYANA
|
July 18, 1992 |
|
BARAM KHAN @ CHOTTU KHAN Vs. STATE OF HARYANA
|
February 26, 1992 |
|
BASHIR Vs. ZAMIR-UL-DIN
|
November 6, 1992 |
|
BATALA COOPERATIVE SUGAR MILLS LTD Vs. NARESH KUMAR ABBI
|
August 10, 1992 |
|
BAWA RAM Vs. STATE OF PUNJAB
|
October 20, 1992 |
|
BEHARI LAL Vs. GRAM PANCHAYAT SALEMSHAH
|
January 23, 1992 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
November 6, 1992 |
|
BHAG SINGH Vs. JOGINDER SINGH
|
October 31, 1992 |
|
BHAGAT RAM Vs. THE STATE OF PUNJAB AND ORS.
|
February 11, 1992 |
|
BHAGAT RAM Vs. UNION OF INDIA
|
January 18, 1992 |
|
BHAGAT RAM ALIAS BHAGAT SINGH Vs. SHAMSHER SINGH
|
March 26, 1992 |
|
BHAGAT RAM SULEHRIA Vs. CHATTAR SINGH
|
February 28, 1992 |
|
BHAGWAN Vs. RAKESH
|
July 9, 1992 |
|
BHAGWAN DASS Vs. STATE OF HARYANA
|
August 13, 1992 |
|
BHAGWAN KAUR Vs. GURBAX SINGH & ANOTHER
|
March 13, 1992 |
|
BHAGWAN SINGH Vs. STATE OF HARYANA
|
January 23, 1992 |
|
BHAGWAN SINGH Vs. BAHADUR SINGH
|
May 28, 1992 |
|
BHAGWAN SINGH AND ANR. Vs. INDER KAUR (DECEASED) AND ORS.
|
January 30, 1992 |
|
BHAGWANI Vs. STATE OF HARYANA
|
December 2, 1992 |
|
BHAI MANJIT SINGH Vs. STATE OF PUNJAB
|
January 15, 1992 |
|
BHAI SHAMSHER SINGH Vs. PUNJAB STATE PUNJAB ROADWAYS MOGA
|
December 17, 1992 |
|
BHAJAN RAM Vs. TITU DENTING AND PAINTING SHOP
|
January 29, 1992 |
|
BHAJAN SINGH Vs. MURLI DHAR
|
March 3, 1992 |
|
BHAJAN SINGH Vs. SUBHASH CHANDER AND ORS.
|
February 24, 1992 |
|
BHALLA Vs. RAM SINGH
|
August 10, 1992 |
|
BHANA RAM Vs. STATE OF HARYANA
|
May 12, 1992 |
|
BHARAT BHUSHAN MEHRA Vs. BIRBAL
|
May 28, 1992 |
|
BHARAT PETROLEUM CORPORATION LIMITED BALLARD ESTATE Vs. SAT PARKASH AMAR SINGH
|
March 17, 1992 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
|
March 18, 1992 |
|
BHARAT SINGH Vs. DEENA
|
February 3, 1992 |
|
BHAWANI COTTON MILLS AND INDUSTRIES LTD Vs. STATE OF PUNJAB
|
February 5, 1992 |
|
BHIM SAIN NARDOSH KUMAR Vs. RAJ PAL
|
August 7, 1992 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
January 14, 1992 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
July 7, 1992 |
|
BHOJA RAM Vs. NOON KARAN (DIED)
|
March 6, 1992 |
|
BHOOP SINGH TIKANIA Vs. HARYANA WAREHOUSING CORPORATION
|
June 2, 1992 |
|
BHOPAL SINGH Vs. STATE OF HARYANA
|
July 23, 1992 |
|
BHUPENDER DEV JAIN Vs. HARYANA BREWERIES LTD
|
February 13, 1992 |
|
BHUPINDER SINGH Vs. J L KAPOOR
|
May 26, 1992 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 1992 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
October 20, 1992 |
|
BHUPINDER SINGH Vs. J.L. KAPOOR
|
May 28, 1992 |
|
BHUPINDER SINGH Vs. SOHINDER SINGH
|
July 9, 1992 |
|
BHURA SINGH Vs. STATE OF PUNJAB
|
March 12, 1992 |
|
BHUSHAN KUMAR Vs. STATE OF HARYANA
|
March 24, 1992 |
|
BHUSHAN TIN BOX INDUSTRIES Vs. PUNJAB AND SIND BANK
|
January 24, 1992 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
August 26, 1992 |
|
BIKRAMJIT SINGH LALLY AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 1, 1992 |
|
BILLU Vs. STATE OF HARYANA
|
January 24, 1992 |
|
BIMLA ARORA Vs. STATE OF PUNJAB
|
February 7, 1992 |
|
BIMLA DEVI Vs. PIAO DHARAMSHALA GANGA SAHAI WALI
|
February 25, 1992 |
|
BIMLA DEVI Vs. STATE OF HARYANA AND OTHERS
|
November 17, 1992 |
|
BIMLA DEVI ALIAS VIMLA Vs. VISHAN DASS
|
December 4, 1992 |
|
BINPALKA CO Vs. COMMISSIONER(APPEALS), JALANDHAR DIVISION
|
January 16, 1992 |
|
BIRENDRA STEEL INDUSTRIES Vs. PRESTO STEEL COMPANY
|
January 20, 1992 |
|
BIRLA MILLS GINNING & PRESSING FACTORY Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 13, 1992 |
|
BISHAMBER DAYAL Vs. STATE OF HARYANA
|
February 10, 1992 |
|
BODAN LAL YADAV Vs. UNION OF INDIA & OTHERS
|
January 17, 1992 |
|
BODH RAJ Vs. FINANCIAL COMMISSIONER, HRY
|
March 5, 1992 |
|
BOHRA MILLS Vs. STATE OF HARYANA
|
December 10, 1992 |
|
BOMBAY HOUSE Vs. NEW MODEL INDUSTRIES PVT LTD
|
April 2, 1992 |
|
BRAHAM SARUP Vs. KIRORI MAL RAM CHANDER
|
February 13, 1992 |
|
BRAHAMPAL SINGH Vs. STATE OF HARYANA
|
November 25, 1992 |
|
BRIJ BALA Vs. STATE OF HARYANA
|
May 8, 1992 |
|
BRIJ LAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
May 13, 1992 |
|
BRIJ MOHAN Vs. SUNITA
|
March 6, 1992 |
|
BRIJ MOHAN MAHAJAN Vs. SHRIMATI PREM LATA KATHURIA
|
December 11, 1992 |
|
BRIJ NARAIN Vs. STATE OF HARYANA
|
March 4, 1992 |
|
BRIJINDER SINGH Vs. THE LAND ACQUISITION COLLECTOR, P.S.E.B. AND ANR.
|
December 2, 1992 |
|
BRITISH INDIA CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL PUNJAB
|
May 28, 1992 |
|
BUDH RAM Vs. EXCISE & TAXATION OFFICER, KAITHAL
|
September 17, 1992 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
January 31, 1992 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
October 13, 1992 |
|
C D MALIK AND ORS Vs. NARINDER KUMAR AND ORS
|
January 30, 1992 |
|
CANARA BANK Vs. GULATI TRACTOR EQUIPMENT CO
|
August 20, 1992 |
|
CANARA BANK Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
July 24, 1992 |
|
CANTONMENT BOARD AMBALA CANTT Vs. S S DASS
|
February 24, 1992 |
|
CAPT B S THIND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (P G I), CHANDIGARH
|
March 27, 1992 |
|
CAPT CHANAN SINGH SIDHU Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
February 5, 1992 |
|
CAPT. CHANAN SINGH Vs. THE ELECTION COMMISSIONER OF INDIA AND ORS.
|
February 9, 1992 |
|
CENTRAL BANK OF INDIA Vs. RATTAN LAL ARORA
|
July 13, 1992 |
|
CENTRAL DISTILLERY AND CHEMICAL WORKS LTD Vs. GURBHARATJEET SINGH
|
January 31, 1992 |
|
CERAMICS INDIA Vs. HARYANA STEEL AND ALLOYS LTD
|
September 9, 1992 |
|
CH. KATAR SINGH, EX. FINANCE MINISTER Vs. SHRI HARI SINGH NALWA, M.L.A.
|
January 7, 1992 |
|
CHAMAN LAL Vs. STATE OF HARYANA
|
March 5, 1992 |
|
CHAMAN LAL Vs. STATE OF HARYANA
|
May 22, 1992 |
|
CHAMAN LAL Vs. BANARSI DASS
|
May 11, 1992 |
|
CHAMAN LAL VAID Vs. UNION OF INDIA
|
May 15, 1992 |
|
CHAMELI DEVI Vs. STATE OF HARYANA
|
January 16, 1992 |
|
CHANAN PAL EX-CONSTABLE Vs. STATE OF HARYANA
|
December 2, 1992 |
|
CHANAN SINGH Vs. PUNJAB NATIONAL BANK
|
March 17, 1992 |
|
CHANAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB
|
February 27, 1992 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
August 18, 1992 |
|
CHANCHAL SURJIT SINGH RANDHAWA (MRS.) Vs. STATE OF PUNJAB
|
September 2, 1992 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
February 21, 1992 |
|
CHAND SINGH Vs. BHAGWANT SINGH
|
February 27, 1992 |
|
CHANDAN SINGH Vs. STATE OF HARYANA
|
September 16, 1992 |
|
CHANDAN SINGH Vs. STATE OF HARYANA
|
September 8, 1992 |
|
CHANDER Vs. NIHALI
|
January 20, 1992 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
February 7, 1992 |
|
CHANDER BHAN Vs. MANOHRI DEVI
|
July 10, 1992 |
|
CHANDER BHAN, POSTMAN Vs. JAI PARKASH
|
June 2, 1992 |
|
CHANDER KANTA Vs. NARINDER SINGH
|
January 10, 1992 |
|
CHANDER MANI Vs. HARYANA STATE
|
January 30, 1992 |
|
CHANDER MOHANI Vs. MEHAK CHAND
|
December 2, 1992 |
|
CHANDER SINGH NEGI Vs. STATE OF PUNJAB
|
January 31, 1992 |
|
CHANDGI RAM Vs. JAGMAL AND ANR.
|
July 30, 1992 |
|
CHANDIGARH ADMINISTRATION UNION TERRITORY CHANDIGARH Vs. SHAM SINGH
|
December 1, 1992 |
|
CHANDIGARH HOUSING BOARD Vs. LIG (U) DUPLEX WELFARE SOCIETY AND OTHERS
|
February 22, 1992 |
|
CHANDO DEVI Vs. AMAR NATH GARG
|
June 1, 1992 |
|
CHANNI NAND SINGH COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. JIWAN SINGH
|
February 24, 1992 |
|
CHANU RAM Vs. FINANCIAL COMMISSIONER, HARYANA
|
August 27, 1992 |
|
CHARAN DAS Vs. SURINDER KUMAR AND ORS.
|
May 13, 1992 |
|
CHARAN DASS Vs. NIRANJAN DASS SHARMA
|
February 17, 1992 |
|
CHARAN DEVI Vs. ANIL KUMAR
|
June 3, 1992 |
|
CHARAN SINGH Vs. BISSI
|
July 15, 1992 |
|
CHARAN SINGH Vs. STATE OF HARYANA
|
January 24, 1992 |
|
CHARAN SINGH Vs. HARSHARAN KAUR
|
March 31, 1992 |
|
CHARAN SINGH Vs. THE STATE OF PUNJAB
|
May 22, 1992 |
|
CHARAN SINGH ALIAS KALA Vs. THE STATE OF PUNJAB
|
February 22, 1992 |
|
CHARANJIT KAUR Vs. SURENDERJIT SINGH
|
November 27, 1992 |
|
CHARANJIT SHARMA Vs. THE PUNJAB UNIVERSITY CHANDIGARH AND ORS.
|
February 28, 1992 |
|
CHATAR BHUJ LILA WATI TRUST RAILWAY ROAD, PANIPAT Vs. GAOJI RAM
|
May 7, 1992 |
|
CHATRU LAL Vs. PARKASH CHAND
|
November 9, 1992 |
|
CHATTAR SINGH, INSPECTOR HARYANA ROADWAYS, BHIWANI Vs. STATE OF HARYANA
|
July 16, 1992 |
|
CHET RAM Vs. YUDHISHTER
|
June 1, 1992 |
|
CHETAN KUMAR Vs. PUNJAB STATE THROUGH EXCISE AND FIXATION COMMISSIONER, PUNJAB, PATIALA AND OTHERS
|
January 31, 1992 |
|
CHHAJU RAM Vs. UNION OF INDIA
|
August 14, 1992 |
|
CHHEDI RAM Vs. KHARAITI LAL THROUGHT HIS L.RS. SMT. GURO
|
January 22, 1992 |
|
CHHOTA Vs. STATE OF HARYANA
|
September 22, 1992 |
|
CHHOTA SINGH Vs. UNION OF INDIA
|
September 2, 1992 |
|
CHIRANJI LAL Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 11, 1992 |
|
CHONTO SMT Vs. INDUSTRIAL CABLES INDIA LTD
|
January 27, 1992 |
|
CHRISTIAN MEDICAL COLLEGE Vs. STATE OF PUNJAB
|
March 30, 1992 |
|
COL. PRITHIPAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB
|
May 19, 1992 |
|
COLONEL JAGDEV SINGH Vs. UNION OF INDIA
|
January 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
|
July 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SOVRIN KNIT WORKS
|
November 11, 1992 |
|
COMMISSIONER OF WEALTH-TAX Vs. VIPIN KUMAR
|
August 31, 1992 |
|
COMMISSIONER OF WEALTH-TAX Vs. HARBHAGWAN AND SONS
|
September 25, 1992 |
|
COMMISSIONER OF WEALTH-TAX Vs. RAJLAXMI
|
August 4, 1992 |
|
COMMISSIONER OF WEALTH-TAX Vs. ARVIND NAYYAR
|
March 9, 1992 |
|
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB
|
January 1, 1992 |
|
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 26, 1992 |
|
CONSTABLE RAJWINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 1992 |
|
COURT ON ITS OWN MOTION Vs. KAILASH RANI
|
September 11, 1992 |
|
COURT ON ITS OWN MOTION Vs. K L NARULA, H C S
|
July 22, 1992 |
|
D L KATYAL ACCOUNTS EXECUTIVE Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
|
December 17, 1992 |
|
D R SEHGAL Vs. STATE OF HARYANA
|
May 8, 1992 |
|
D S LAUNGIA Vs. STATE OF PUNJAB
|
September 28, 1992 |
|
DALBARA SINGH Vs. CHHAJA SINGH
|
February 27, 1992 |
|
DALBIR SINGH - DEFENDANT Vs. KULJIT SINGH
|
December 18, 1992 |
|
DALIMA BISCUITS PRIVATE LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 7, 1992 |
|
DALIP Vs. STATE OF HARYANA
|
August 10, 1992 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
January 27, 1992 |
|
DALIP SINGH Vs. COLLECTOR, DISTRICT MOHINDERGARH
|
September 14, 1992 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
January 21, 1992 |
|
DALIP SINGH GILL Vs. UNION OF INDIA
|
August 4, 1992 |
|
DALJIT SINGH Vs. HARBINDER KAUR
|
October 20, 1992 |
|
DALMIA BISCUITS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 27, 1992 |
|
DALMIRA RAM Vs. STATE OF HARYANA
|
January 7, 1992 |
|
DALWINDER SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
August 12, 1992 |
|
DARA SINGH Vs. CHANDER PARKASH
|
December 16, 1992 |
|
DARBARA SINGH Vs. HAZARA SINGH
|
March 31, 1992 |
|
DARSHAN JIT SINGH DHINDSA Vs. STATE OF PUNJAB
|
October 30, 1992 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1992 |
|
DARSHAN SINGH Vs. HARBHAJAN SINGH
|
March 5, 1992 |
|
DARSHAN SINGH Vs. MANJIT KAUR
|
February 4, 1992 |
|
DARSHAN SINGH Vs. MOTI RAM
|
January 24, 1992 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 24, 1992 |
|
DARSHAN SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
March 17, 1992 |
|
DARSHAN SINGH AND OTHERS Vs. MAKHAN SINGH AND OTHERS
|
May 28, 1992 |
|
DARSHAN SINGH AULAKH Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 1992 |
|
DARSHAN SINGH SANDHU Vs. STATE OF PUNJAB
|
February 17, 1992 |
|
DARSHNA DEVI Vs. THE PUNJABI UNIVERSITY, PATIALA, THROUGH ITS REGISTRAR AND ANOTHER
|
March 26, 1992 |
|
DARYA SINGH Vs. STATE OF HARYANA
|
August 6, 1992 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
September 16, 1992 |
|
DAULI Vs. BACHAN SINGH
|
December 3, 1992 |
|
DAVINDER KAUR Vs. SANTOKH SINGH
|
February 3, 1992 |
|
DAYA KAUR Vs. FINANCIAL COMMISSIONER, REVENUE & SECRETARY TO GOVERNMENT, PUNJAB
|
November 27, 1992 |
|
DAYA KISHAN Vs. STATE OF HARYANA
|
November 18, 1992 |
|
DAYA PARKASH MAHENDRU Vs. DARSHAN LAL
|
December 7, 1992 |
|
DAYA WATI Vs. HARYANA STATE MINOR IRRIGATION (TUBEWELLS) CORPORATION LTD
|
July 20, 1992 |
|
DAYANAND Vs. THE STATE OF HARYANA
|
February 26, 1992 |
|
DEEPA SIKAND Vs. PUNJAB UNIVERSITY AND OTHER
|
March 12, 1992 |
|
DEEPA SIKAND Vs. PANJAB UNIVERSITY AND OTHERS
|
August 28, 1992 |
|
DEEPAK KUMAR Vs. PRESIDING OFFICER LABOUR COURT
|
June 3, 1992 |
|
DEPUTY CHAND GOYAL Vs. MUNICIPAL COMMITTEE, MEHAM
|
February 20, 1992 |
|
DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS Vs. GOPAL KRISHAN CHADHA
|
January 24, 1992 |
|
DES RAJ Vs. KASHMIRI LAL
|
January 8, 1992 |
|
DES RAJ SHARMA Vs. B M MITTAL ACCOUNTANT PUNJAB NATIONAL BANK
|
July 28, 1992 |
|
DESI Vs. STATE OF HARYANA
|
January 24, 1992 |
|
DEVI DAYAL Vs. RAM PARKASH
|
March 6, 1992 |
|
DEVI DAYAL Vs. STATE OF HARYANA
|
February 3, 1992 |
|
DEVI DITTA Vs. GRAM PANCHAYAT UMRI
|
January 8, 1992 |
|
DEVI LAL Vs. STATE OF HARYANA
|
October 29, 1992 |
|
DEVINDER BANGALI Vs. INSPECTOR GENERAL OF PRISONS
|
August 11, 1992 |
|
DEVINDER KUMAR MEHTA AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
|
November 20, 1992 |
|
DEVINDER NATH ALIAS DEVINDER SINGH Vs. KISHORI LAL
|
November 3, 1992 |
|
DEVINDER PAL Vs. THE STATE OF PUNJAB
|
February 20, 1992 |
|
DEVINDER SHARMA ALIAS BALWINDER KUMAR SHARMA Vs. PRITAM KAUR
|
September 15, 1992 |
|
DEVINDER SINGH Vs. STATE (U T ) CHANDIGARH
|
April 10, 1992 |
|
DEVINDER SINGH Vs. COMMISSIONER & SECRETARY TO GOVERNMENT HARYANA REHABILITATION DEPARTMENT
|
November 27, 1992 |
|
DEVKI NANDAN SHANT Vs. STATE OF HARYANA
|
March 4, 1992 |
|
DEVKINANDAN Vs. NAWAL SINGH
|
September 7, 1992 |
|
DEWAN CHAND Vs. STATE OF HARYANA
|
February 5, 1992 |
|
DEWAN KASHAB CHANDER Vs. FINANCIAL COMMISSIONER, HARYANA
|
December 2, 1992 |
|
DHAN SINGH Vs. PEPSU ROAD TRANSPORT CORPN
|
July 24, 1992 |
|
DHANPAT RAI Vs. STATE OF HARYANA
|
November 15, 1992 |
|
DHANVIR SINGH Vs. STATE OF PUNJAB
|
August 14, 1992 |
|
DHANWANT KAUR Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION
|
January 28, 1992 |
|
DHARAM BIR SINGH Vs. STATE OF HARYANA
|
November 12, 1992 |
|
DHARAM CHAND MITTAL Vs. VANISH KUMAR
|
November 23, 1992 |
|
DHARAM PAL Vs. AMI LAL
|
February 6, 1992 |
|
DHARAM PAL AND ORS. Vs. STATE OF HARYANA
|
September 17, 1992 |
|
DHARAM PAL DAULAY Vs. P S BHANDARI
|
November 2, 1992 |
|
DHARAM PAL MADHOK Vs. SHARWAN SINGH
|
December 8, 1992 |
|
DHARAM SINGH Vs. RAM CHANDER
|
November 12, 1992 |
|
DHARAM SINGH Vs. CHANDRO DEVI
|
November 17, 1992 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
October 28, 1992 |
|
DHARAM SINGH Vs. THE INSPECTOR GENERAL OF PRISONS
|
February 24, 1992 |
|
DHARAM VIR CHOPRA Vs. UNION OF INDIA
|
July 30, 1992 |
|
DHARAM VIR SINGH SETHI Vs. STATE OF PUNJAB
|
July 17, 1992 |
|
DHARAMBIR Vs. BHAGAT RAM
|
January 23, 1992 |
|
DHARAMBIR Vs. HARYANA STATE ELECTRICITY BOARD
|
February 3, 1992 |
|
DHARAMVIR Vs. BHAGAT RAM
|
May 21, 1992 |
|
DHARM PAL Vs. ENGINEER
|
October 22, 1992 |
|
DHARMVIR Vs. RADHA KISHAN
|
January 24, 1992 |
|
DHIAN SINGH Vs. STATE OF PUNJAB
|
September 4, 1992 |
|
DIALI Vs. AMAR KAUR
|
February 25, 1992 |
|
DILAWAR SINGH Vs. STATE OF HARYANA
|
August 20, 1992 |
|
DILRAJ SINGH GILL Vs. THE STATE OF PUNJAB
|
September 28, 1992 |
|
DISTRICT BHATINDA KHADI GRAM UDYOG KARYA KARTA SANGH Vs. AMARJIT PAL
|
January 6, 1992 |
|
DOABA ARMS COMPANY Vs. STATE OF PUNJAB
|
January 13, 1992 |
|
DR SEEMA Vs. DR ANIL KUMAR BERRI
|
May 21, 1992 |
|
DR SUBHASH CHANDER JOSHI Vs. BALWANT SINGH AHLUWALIA
|
November 18, 1992 |
|
DR. (MRS.) JATINDER KAUR CHEEMA, DEPUTY DIRECTOR, MALARIA Vs. THE STATE OF PUNJAB
|
October 30, 1992 |
|
DR. AVINASH KUMAR GOEL Vs. STATE OF PUNJAB
|
October 15, 1992 |
|
DR. BALDEV SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
October 14, 1992 |
|
DR. HARPREET SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
December 8, 1992 |
|
DR. J.S. GILL AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
March 27, 1992 |
|
DR. JASMER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY,
|
October 29, 1992 |
|
DR. L.L. BUNDILA Vs. STATE OF HARYANA
|
January 7, 1992 |
|
DR. MOHAMAD SHABIR, ETC. Vs. STATE OF PUNJAB AND ORS.
|
April 9, 1992 |
|
DROPATI DEVI Vs. BIPAN KUMAR
|
March 5, 1992 |
|
DULA GIR CHELA SHRI HARJINDER GIR CHELA OF SHRI LACHHMI GIR Vs. HARCHAND GIR
|
May 27, 1992 |
|
DULI CHAND Vs. STATE OF HARYANA
|
May 6, 1992 |
|
DULI CHAND VERMA Vs. MAHENDER SINGH VERMA
|
July 29, 1992 |
|
DURGA SINGH CHANDEL Vs. GURBAX KAUR
|
August 24, 1992 |
|
DUTTGIR MAHANT Vs. RISHI RAM
|
October 21, 1992 |
|
EKAM GIR Vs. SAMADH SANJHAGIR
|
September 14, 1992 |
|
ELLORA INDUSTRIES, GURGAON Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
July 20, 1992 |
|
EM BEE TEXTILES LTD Vs. SADHU RAM
|
November 4, 1992 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. JALANDHAR GYMKHANA CLUB
|
February 27, 1992 |
|
EX Vs. UNION OF INDIA
|
January 14, 1992 |
|
EX-SPR SANTOKH SINGH GILL Vs. UNION OF INDIA
|
March 23, 1992 |
|
FACULTY ASSOCIATION POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH Vs. UNION OF INDIA
|
January 16, 1992 |
|
FAIRDEAL TRADING CO Vs. UNION OF INDIA
|
December 3, 1992 |
|
FAQIR CHAND Vs. FAQIR SINGH
|
August 12, 1992 |
|
FAQIR CHAND Vs. STATE OF PUNJAB
|
September 4, 1992 |
|
FAQIR SINGH Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
FAQIR SINGH Vs. SARWATI DEVI
|
September 2, 1992 |
|
FIRM RATTAN LAL AND CO. Vs. DEV RAJ
|
October 19, 1992 |
|
FLOW TREATMENT INCORPORATE Vs. PUNJAB WATER SUPPLYAND SEWERAGE BOARD
|
March 24, 1992 |
|
FOOD CORPORATION OF INDIA Vs. PREM RATTNA
|
March 25, 1992 |
|
FOOD CORPORATION OF INDIA Vs. STATE BANK OF PATIALA AND OTHERS
|
April 22, 1992 |
|
FRANKLIN LABORATORIES INDIA PRIVATE LIMITED PHARMACEUTICALS MANUFACTURERS Vs. DRUGS CONTROLLER INDIA SHOWING HIS OFFICE AT DIRECTOR GENERAL OF HEALTH SERVICES NEW DELHI
|
April 2, 1992 |
|
FRANKLIN LABORATORIES INDIA PVT LTD Vs. UNION OF INDIA
|
November 17, 1992 |
|
G D HANS EX SUB JUDGE-CUM-JUDICIAL MAGISTRATE 1ST CLASS Vs. D K SYAL
|
August 26, 1992 |
|
G. P. PRASAD Vs. THE STATE OF PUNJAB
|
January 14, 1992 |
|
GAGANDEEP KAUR AND OTHERS Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY TO GOVT. EDUCATION DEPARTMENT, PUNJAB, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
|
January 7, 1992 |
|
GAHAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
December 8, 1992 |
|
GAJJA SINGH Vs. MOHINDER SINGH
|
September 17, 1992 |
|
GAURI SHANKAR Vs. STATE OF PUNJAB
|
November 17, 1992 |
|
GENERAL GURNAM SINGH PUBLIC SCHOOL (TRUST) Vs. STATE OF PUNJAB
|
April 21, 1992 |
|
GENERAL INSURANCE CORPORATION OF INDIA Vs. S R KALRA ASSISTANT MANAGER NATIONAL INSURANCE COMPANY LIMITED
|
December 17, 1992 |
|
GHANSHAM DASS Vs. STATE OF HARYANA
|
February 4, 1992 |
|
GHANSHAM DASS Vs. STATE OF HARYANA
|
November 24, 1992 |
|
GHANSHAM LAL GOYAL Vs. STATE OF PUNJAB THROUGH SECRETARY, IRRIGATION & POWER, CHANDIGARH AND OTHERS
|
February 7, 1992 |
|
GHASEETA RAM Vs. STATE OF HARYANA
|
December 3, 1992 |
|
GHASITA SINGH Vs. STATE OF HARYANA
|
September 15, 1992 |
|
GIAN CHAND AND ANR. Vs. PAVITAR SINGH
|
May 11, 1992 |
|
GIAN KAUR Vs. STATE OF PUNJAB
|
May 6, 1992 |
|
GIAN SINGH Vs. TEHL DASS
|
March 4, 1992 |
|
GIANO Vs. SUNDER SINGH
|
April 1, 1992 |
|
GILL BUS SERVICE REGD AMRITSAR Vs. STATE OF PUNJAB
|
March 30, 1992 |
|
GINDER SINGH Vs. STATE OF PUNJAB
|
August 10, 1992 |
|
GIRDHARI LAL Vs. ROMAL SINGH
|
September 7, 1992 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
January 9, 1992 |
|
GIRWAR LAL Vs. KHADI BHANDAR DHURI
|
August 24, 1992 |
|
GLAXO INDIA LIMITED AND ANR. Vs. JALANDHAR FEED CORPORATION AND ANR.
|
February 22, 1992 |
|
GODFREY PHILLIPS INDIA LIMITED Vs. CHANDER PRAKASH CHAUDHARY
|
January 15, 1992 |
|
GOETZE INDIA LTD Vs. PURE DRINKS NEW DELHI LTD
|
February 28, 1992 |
|
GOKAL CHAND Vs. ROMESH CHANDER
|
February 22, 1992 |
|
GOKAL DEEP MEHTA Vs. STATE OF PUNJAB
|
July 28, 1992 |
|
GOLDEN CHEMICAL WORKS Vs. COMMISSIONER OF INCOME-TAX
|
July 23, 1992 |
|
GOPAL VIDYA MANDIR HIGH SCHOOL Vs. STATE OF HARYANA
|
March 13, 1992 |
|
GOPE MASSEY, MUNIM MARKET, SADAR BAZER, GURGAON Vs. THE PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH
|
March 12, 1992 |
|
GOYAL AND COMPANY Vs. UNION TERRITORY
|
February 25, 1992 |
|
GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA EXCISE AND
|
February 28, 1992 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
April 28, 1992 |
|
GRAM PANCHAYAT Vs. STATE OF PUNJAB
|
August 3, 1992 |
|
GRAM PANCHAYAT Vs. COLLECTOR
|
November 19, 1992 |
|
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR
|
January 14, 1992 |
|
GRAM PANCHAYAT MEHRA Vs. STATE OF HARYANA
|
November 18, 1992 |
|
GRAM PANCHAYAT NALINI Vs. STATE OF PUNJAB
|
September 15, 1992 |
|
GRAM PANCHAYAT NURAN KHERA, TEHSIL GOHANA DISTRICT ROHTAK Vs. STATE OF HARYANA
|
March 5, 1992 |
|
GRAM PANCHAYAT OF VILLAGE LASOI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
|
December 2, 1992 |
|
GRAM PANCHAYAT VILLAGE DHILLWAN KALAN Vs. SIKH
|
October 31, 1992 |
|
GRAM SABHA CHACHOWAL Vs. KARAM SINGH
|
May 21, 1992 |
|
GRAM SABHA DHADE Vs. SHIROMANI GURDWARA PARANDHAK COMMITTEE AMRITSAR
|
December 10, 1992 |
|
GRASIM INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 23, 1992 |
|
GUGAN Vs. STATE OF HARYANA
|
January 24, 1992 |
|
GULSHAN RAI Vs. ANIL KUMAR
|
January 21, 1992 |
|
GULZAR SINGH Vs. CHHINDER PAL KAUR ALIAS RANJIT KAUR
|
February 17, 1992 |
|
GUMAM SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY, IRRIGATION AND POWER, PUNJAB, CHANDIGARH AND OTHERS
|
February 7, 1992 |
|
GUPTA AGENCIES Vs. STATE OF PUNJAB
|
November 3, 1992 |
|
GURANDAWAYS Vs. YASHPAL
|
February 25, 1992 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
February 12, 1992 |
|
GURBACHAN SINGH PROPRIETOR ANAND POULTRY FARM Vs. MUNICIPAL COMMITTEE
|
November 23, 1992 |
|
GURBINDER SINGH @ DULLA Vs. STATE OF PUNJAB
|
January 27, 1992 |
|
GURCHARAN KAUR Vs. KESRI
|
March 18, 1992 |
|
GURCHARAN SINGH Vs. BAL KAUR
|
February 24, 1992 |
|
GURCHARAN SINGH Vs. HARDEV KAUR
|
November 20, 1992 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
August 5, 1992 |
|
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE
|
August 24, 1992 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 28, 1992 |
|
GURCHARAN SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
October 31, 1992 |
|
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER PUNJAB AND ANOTHER
|
November 3, 1992 |
|
GURCHARAN SINGH Vs. RAJ KRISHAN
|
September 18, 1992 |
|
GURCHARAN SINGH BEDI Vs. STATE OF PUNJAB
|
May 20, 1992 |
|
GURCHETAN SINGH Vs. KARNAIL KAUR
|
January 30, 1992 |
|
GURDAS MANN Vs. MOHINDER SINGH BRAR
|
December 9, 1992 |
|
GURDAS RAM Vs. CHIEF SALES COMMISSIONER, HOSHIARPUR
|
October 22, 1992 |
|
GURDEEP KAUR Vs. UNION OF INDIA
|
August 24, 1992 |
|
GURDEEP SINGH Vs. RACHHPAL SINGH
|
November 23, 1992 |
|
GURDEV KAUR Vs. MILKHI SINGH
|
October 19, 1992 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
February 26, 1992 |
|
GURDEV SINGH Vs. JAGROOP SINGH
|
July 7, 1992 |
|
GURDEV SINGH Vs. PAL SINGH
|
January 22, 1992 |
|
GURDEV SINGH BEDI Vs. STATE OF HARYANA AND ANOTHER
|
August 11, 1992 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
September 4, 1992 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
July 21, 1992 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 23, 1992 |
|
GURDIAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 13, 1992 |
|
GURDIAL SINGH Vs. CHANDRA WATI
|
July 21, 1992 |
|
GURDIAL SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
January 16, 1992 |
|
GURIA BUS SERVICE PVT LTD Vs. TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH
|
March 26, 1992 |
|
GURINDER KAUR Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
May 13, 1992 |
|
GURJAIL SINGH Vs. LAND ACQUISITION COLLECTOR NOTIFIED AREA COMMITTEE
|
August 17, 1992 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
February 3, 1992 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
GURMEET SINGH @ RUBY Vs. UNION OF INDIA
|
November 18, 1992 |
|
GURMEJ KAUR @ GEJO Vs. DEEPO @ JOGINDER KAUR
|
August 25, 1992 |
|
GURMEJ RAM Vs. HARBANS SINGH
|
July 9, 1992 |
|
GURMEL SINGH Vs. HARBANS KAUR
|
March 24, 1992 |
|
GURMIT KAUR Vs. STATE OF PUNJAB
|
September 23, 1992 |
|
GURMIT SINGH Vs. KIRPAL KAUR
|
July 13, 1992 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
July 23, 1992 |
|
GURMIT SINGH Vs. HARINDER KAUR
|
October 23, 1992 |
|
GURMUKH SINGH Vs. DAVINDER KAUR
|
February 24, 1992 |
|
GURMUKH SINGH Vs. HARBANS LAL
|
February 5, 1992 |
|
GURNAM KAUR Vs. STATE OF PUNJAB ETC
|
October 22, 1992 |
|
GURNAM KAUR Vs. JASWANT SINGH
|
October 20, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
August 26, 1992 |
|
GURNAM SINGH Vs. STATE OF CHANDIGARH
|
January 16, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
September 23, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
December 18, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
February 7, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
January 13, 1992 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
July 20, 1992 |
|
GURNAM SINGH SANDHU Vs. STATE OF HARYANA
|
August 25, 1992 |
|
GURNEK SINGH Vs. GURBACHAN SINGH
|
May 27, 1992 |
|
GURPAL SINGH Vs. STATE OF HARYANA
|
December 9, 1992 |
|
GURPREET KAUR Vs. UNION TERRITORY, CHANDIGARH
|
February 11, 1992 |
|
GURSEWAK SINGH Vs. RAM CHAND
|
December 9, 1992 |
|
GURSHARAN SINGH Vs. SURJIT KAUR
|
December 4, 1992 |
|
GURSHARAN SINGH Vs. STATE OF PUNJAB
|
July 14, 1992 |
|
GURU NANAK DEV UNIVERSITY AMRITSAR Vs. DEVINDER PAUL SHARMA
|
December 10, 1992 |
|
H S AHLUWALIA Vs. SH VIVEK MITTAL
|
December 1, 1992 |
|
HAKAM SINGH Vs. JASWANT KAUR
|
February 20, 1992 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
August 20, 1992 |
|
HAKAM SINGH Vs. BALDEV SINGH
|
January 17, 1992 |
|
HANDA R P Vs. INCOME TAX OFFICER
|
April 24, 1992 |
|
HANS RAJ Vs. AVTAR SINGH
|
April 30, 1992 |
|
HANS RAJ KHURANA Vs. NIHAL CHAND
|
March 24, 1992 |
|
HANUMAN SHARMA Vs. STATE OF PUNJAB
|
March 3, 1992 |
|
HAQIQAT SINGH Vs. JASBIR SINGH
|
March 24, 1992 |
|
HAR KAUR Vs. UNITED INDIA INSURANCE CO LTD
|
July 27, 1992 |
|
HARBANS LAL Vs. STATE OF HARYANA
|
February 11, 1992 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
September 3, 1992 |
|
HARBANS LAL Vs. RAMA RANI
|
January 12, 1992 |
|
HARBANS SINGH Vs. SADHU SINGH
|
January 20, 1992 |
|
HARBANS SINGH Vs. PARAMJIT KAUR ALIAS BHOONDI
|
October 31, 1992 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
July 20, 1992 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
June 1, 1992 |
|
HARBANS SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, AND OTHERS
|
January 14, 1992 |
|
HARBANS SINGH SIDHU Vs. STATE OF PUNJAB
|
February 13, 1992 |
|
HARBANS SINGH, EX Vs. SECRETARY, GOVT. OF PUNJAB, ELECTION DEPTT.
|
November 4, 1992 |
|
HARBHAJAN SINGH Vs. SARUP SINGH
|
November 3, 1992 |
|
HARBHAJAN SINGH Vs. IMPROVEMENT TRUST
|
December 4, 1992 |
|
HARBHAJAN SINGH Vs. MOHAN SINGH
|
February 13, 1992 |
|
HARBHAJAN SINGH ETC Vs. FAQUIR CHAND
|
September 28, 1992 |
|
HARDAYAL SINGH Vs. HARBANS SINGH
|
August 24, 1992 |
|
HARDAYAL SINGH IAS Vs. BALWANT SINGH
|
August 5, 1992 |
|
HARDEV KAUR Vs. GHAZAL RESTAURANT
|
August 18, 1992 |
|
HARDIAL SINGH S/O CHUNI LAL Vs. STATE OF HARYANA
|
May 27, 1992 |
|
HARDWARI LAL Vs. CH BHAJAN LAL
|
February 11, 1992 |
|
HARDWARI LAL Vs. STATE OF HARYANA
|
March 30, 1992 |
|
HARI CHAND Vs. CENTRAL GOVERNMENT
|
August 25, 1992 |
|
HARI CHAND Vs. LACHHMAN
|
August 22, 1992 |
|
HARI ENGINEERS Vs. HARI CHAND
|
January 27, 1992 |
|
HARI NARAIN MITTAL Vs. DARSHAN LAL
|
August 5, 1992 |
|
HARI OM MANCHANDA, MEDICAL OFFICER Vs. STATE OF HARYANA AND ORS.
|
December 2, 1992 |
|
HARI RAM Vs. FIRM RAM PARKASH SHANTI LAL
|
January 24, 1992 |
|
HARI RAM Vs. STATE OF PUNJAB
|
September 2, 1992 |
|
HARI SINGH Vs. STATE OF HARYANA
|
November 2, 1992 |
|
HARI SINGH Vs. MUNSHI RAM AND ANR.
|
February 24, 1992 |
|
HARI SINGH Vs. STATE OF HARYANA
|
August 13, 1992 |
|
HARI SINGH Vs. PRESIDING OFFICER AND ANOTHER
|
October 19, 1992 |
|
HARINDER Vs. STATE OF HARYANA
|
March 8, 1992 |
|
HARINDER K. BALI Vs. UNION OF INDIA AND OTHERS
|
December 4, 1992 |
|
HARINDER KUMAR Vs. PRINCIPAL GOVT MEDICAL COLLEGE
|
February 17, 1992 |
|
HARINDER SINGH Vs. JOGINDER SINGH AHUJA
|
September 1, 1992 |
|
HARJEET SINGH Vs. STATE OF HARYANA
|
September 9, 1992 |
|
HARJEET SINGH Vs. STATE OF PUNJAB
|
June 3, 1992 |
|
HARJINDER SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
March 17, 1992 |
|
HARJIT KAUR Vs. SUKHVINDER SINGH
|
November 4, 1992 |
|
HARJIT SINGH Vs. JAGDISH SINGH
|
January 28, 1992 |
|
HARMAIL SINGH Vs. STATE OF PUNJAB
|
March 17, 1992 |
|
HARMINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 1992 |
|
HARNAM SINGH Vs. STATE OF HARYANA
|
October 21, 1992 |
|
HARNAM SINGH CHELA MANGAL SINGH Vs. SURINDER KAUR
|
September 24, 1992 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
July 24, 1992 |
|
HARNEK SINGH ALIAS MEKA Vs. STATE OF PUNJAB
|
February 20, 1992 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
October 13, 1992 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
February 14, 1992 |
|
HARPHOOL SINGH @ PHOOLA Vs. STATE OF PUNJAB
|
September 10, 1992 |
|
HARVINDER SINGH Vs. THE PUNJABI UNIVERSITY, PATIALA
|
November 18, 1992 |
|
HARWINDER KAUR Vs. STATE OF PUNJAB
|
January 9, 1992 |
|
HARYA (DIED) THROUGH HIS LRS Vs. COLLECTOR, GURGAON
|
August 5, 1992 |
|
HARYANA CHLOROCHEM Vs. UCO BANK
|
August 27, 1992 |
|
HARYANA SEEDS DEVELOPMENT CORPORATION Vs. POHAP SINGH
|
December 17, 1992 |
|
HARYANA STATE Vs. RADHEY SHAM CONTRACTOR
|
July 30, 1992 |
|
HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION CHANDIGARH Vs. BHARAT CARPETS LIMITED
|
April 8, 1992 |
|
HARYANA STATE ELECTRICITY BOARD Vs. GURJIT METAL INDUSTRIES
|
November 20, 1992 |
|
HARYANA WAREHOUSING CORPORATION Vs. DEVI RAM
|
November 1, 1992 |
|
HARYANA WOOLLEN DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER I T -CUM-L C
|
November 24, 1992 |
|
HAVALDAR HARDEV SINGH Vs. STATE OF U.T. CHANDIGARH
|
January 13, 1992 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
June 3, 1992 |
|
HAWA SINGH Vs. ASSISTANT COLLECTOR IST GRADE, ROHTAK
|
November 19, 1992 |
|
HAWA SINGH AND OTHERS Vs. BOARD OF SCHOOL EDUCATION, HARYANA AND ANOTHER
|
December 10, 1992 |
|
HAZARA SINGH Vs. GURDWARA LANGAR JIWAN NAGAR
|
February 28, 1992 |
|
HAZARI AND OTHERS Vs. CHATRU ALIAS CHATTE BHUJ AND OTHERS
|
May 15, 1992 |
|
HEAD CONSTABLE RAVINDER SINGH Vs. STATE OF HARYANA
|
January 7, 1992 |
|
HEM RAJ Vs. HARCHET SINGH & OTHERS
|
March 18, 1992 |
|
HEM RAJ Vs. JAGDISH RAI
|
July 17, 1992 |
|
HEM RAJ GOEL Vs. STATE OF PUNJAB
|
January 30, 1992 |
|
HEMYOG HOTELS PVT LTD Vs. DELHI FINANCIAL CORPORATION
|
September 28, 1992 |
|
HINDU COLLEGE Vs. N.D. MALHOTRA AND ANR.
|
July 30, 1992 |
|
HINDUSTAN PULVERISING MILLS Vs. STATE OF HARYANA
|
May 22, 1992 |
|
HINDUSTAN WIRES LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
April 22, 1992 |
|
HIRA LAL Vs. STATE OF HARYANA
|
July 24, 1992 |
|
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
September 10, 1992 |
|
HOSHIAR SINGH Vs. COLLECTOR
|
February 28, 1992 |
|
HOUSING BOARD HARYANA Vs. BANARSI DASS MITTAL AND ANOTHER
|
December 1, 1992 |
|
HOUSING BOARD HARYANA Vs. BANARSI DASS MITTAL
|
September 22, 1992 |
|
HUKAM CHAND Vs. STATE OF PUNJAB
|
May 11, 1992 |
|
HUKAM SINGH Vs. STATE OF HARYANA
|
July 21, 1992 |
|
IDEAL SPORT GOODS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY Vs. JITENDER KUMAR
|
May 28, 1992 |
|
ILAM CHAND Vs. SUMER SINGH
|
March 30, 1992 |
|
INCOME TAX OFFICER Vs. MITTAL B B
|
January 20, 1992 |
|
INCOME TAX OFFICER Vs. AHUJA POULTRY FARM
|
January 10, 1992 |
|
INCOME-TAX OFFICER Vs. ANIL KUMAR GUPTA
|
January 13, 1992 |
|
INCOME-TAX OFFICER Vs. B B MITTAL
|
January 20, 1992 |
|
INCOME-TAX OFFICER Vs. PREM DASS
|
March 23, 1992 |
|
INCOME-TAX OFFICER Vs. HARYANA CEMENT SALES CORPORATION
|
April 28, 1992 |
|
INCOME-TAX OFFICER Vs. MOHINDER PAL AJAY KUMAR
|
August 17, 1992 |
|
INDER Vs. JHAMMAN
|
February 24, 1992 |
|
INDER KAUR Vs. RAM SARUP
|
October 13, 1992 |
|
INDER MOHINI Vs. LAKHVINDER PAL SINGH DUGGAL
|
July 23, 1992 |
|
INDER SAIN GAUR Vs. STATE OF HARYANA AND OTHERS
|
February 7, 1992 |
|
INDER SINGH Vs. JIWAN SINGH
|
May 6, 1992 |
|
INDER SINGH Vs. PIARA SINGH
|
September 1, 1992 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
May 11, 1992 |
|
INDER SINGH AND ANOTHER Vs. THE STATE
|
May 31, 1992 |
|
INDERJIT Vs. STATE OF PUNJAB
|
February 7, 1992 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 13, 1992 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
October 21, 1992 |
|
INDERJIT SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
January 29, 1992 |
|
INDERJIT SINGH AND COMPANY Vs. STATE OF PUNJAB AND ORS.
|
February 26, 1992 |
|
INDIAN OVERSEAS BANK Vs. SHAYAMA AND CO
|
December 9, 1992 |
|
INDIAN OVERSEAS BANK Vs. BAGRIAN SHOES LTD
|
September 14, 1992 |
|
INDIAN SULPHACID INDUSTRIES LTD Vs. LABOUR COURT
|
March 6, 1992 |
|
INDRAJ Vs. SHAM LAL
|
August 6, 1992 |
|
INSPECTORATE STAFF UNION,FOOD & SUPPLIES DEPTT PUNJAB Vs. STATE OF PUNJAB
|
May 4, 1992 |
|
IQBAL KAUR Vs. THE STATE OF PUNJAB
|
January 6, 1992 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 20, 1992 |
|
ISH KUMAR Vs. HARYANA SLATE ELECTRICITY BOARD
|
August 5, 1992 |
|
ISH KUMAR GIRDHAR Vs. STATE OF HARYANA
|
January 29, 1992 |
|
ISHAR RAM Vs. STATE OF PUNJAB
|
February 13, 1992 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
February 13, 1992 |
|
ISHWAR SINGH PUNIA Vs. ATMA RAM MITTAL
|
September 17, 1992 |
|
ISLAM Vs. STATE OF HARYANA
|
May 8, 1992 |
|
ISRAIL Vs. STATE OF HARYANA
|
July 28, 1992 |
|
J S BAJWA, RETD SUPERINTENDING ENGINEER Vs. STATE OF PUNJAB
|
April 6, 1992 |
|
J S SETHI Vs. PARKASH KAUR
|
October 23, 1992 |
|
JABBAR Vs. STATE OF PUNJAB
|
March 3, 1992 |
|
JAG MOHAN SHARMA Vs. STATE OF HARYANA
|
November 20, 1992 |
|
JAGAN NATH Vs. VASDEV
|
November 6, 1992 |
|
JAGAN NATH Vs. PUSHKAR RAJ
|
February 6, 1992 |
|
JAGAT SINGH Vs. ESCORTS LIMITED
|
January 23, 1992 |
|
JAGAT SINGH Vs. PUNJAB STATE
|
March 13, 1992 |
|
JAGATJIT SINGH Vs. SUSHMA
|
December 9, 1992 |
|
JAGBIR SINGH Vs. STATE OF PUNJAB
|
March 3, 1992 |
|
JAGDAMBA DUTT, RETD (ELECTRICIAN) Vs. MUNICIPAL CORPORATION, TOWN HALL, AMRITSAR
|
January 31, 1992 |
|
JAGDEV SINGH AND ORS. Vs. SARDARNI PREM PARKASH KAUR AND ORS.
|
September 23, 1992 |
|
JAGDISH Vs. STATE OF HARYANA
|
January 10, 1992 |
|
JAGDISH Vs. STATE OF HARYANA
|
October 19, 1992 |
|
JAGDISH @ DESA Vs. STATE OF PUNJAB
|
March 31, 1992 |
|
JAGDISH CHANDER Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI
|
January 22, 1992 |
|
JAGDISH CHANDER Vs. MANJIT SINGH
|
December 2, 1992 |
|
JAGDISH CHANDER Vs. PUNJAB NATIONAL BANK
|
May 21, 1992 |
|
JAGDISH GRANDER Vs. HARYANA SCHOOL EDUCATION BOARD
|
January 22, 1992 |
|
JAGDISH KAUR Vs. BACHAN KAUR
|
November 9, 1992 |
|
JAGDISH KUMAR Vs. STATE OF HARYANA
|
May 13, 1992 |
|
JAGDISH LATA Vs. HARPAL MALHOTRA
|
January 21, 1992 |
|
JAGDISH PARSHAD Vs. MEHAR CHAND
|
July 31, 1992 |
|
JAGDISH RAI Vs. STATE OF HARYANA
|
July 23, 1992 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
June 2, 1992 |
|
JAGIR SINGH Vs. SHAM LAL
|
February 25, 1992 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
March 24, 1992 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
December 16, 1992 |
|
JAGIR SINGH Vs. AMRITSAR, MUNICIPAL CORPORATION
|
June 1, 1992 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
May 6, 1992 |
|
JAGJIT SINGH Vs. PARDUMAN SINGH @ DAMAN SINGH
|
November 24, 1992 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
September 21, 1992 |
|
JAGJIT SINGH Vs. STATE OF HARYANA
|
December 9, 1992 |
|
JAGTAR SINGH Vs. ROSHAN LAL
|
October 22, 1992 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
September 14, 1992 |
|
JAI BHAGWAN AND ANOTHER Vs. THE STATE OF HARYANA AND ANOTHER
|
September 16, 1992 |
|
JAI BHAGWAN OM PARKASH Vs. DIRECTOR OF INSPECTION
|
March 30, 1992 |
|
JAI DAYAL Vs. DEPUTY SECRETARY (REHABILITATION)
|
August 4, 1992 |
|
JAI HIND INVESTMENT AND INDUSTRIES (P) LTD. Vs. THE STATE OF HARYANA
|
January 20, 1992 |
|
JAI KRISHAN KUMAR Vs. LAL CHAND
|
December 2, 1992 |
|
JAI PAL Vs. STATE OF HARYANA
|
July 28, 1992 |
|
JAI SINGH, TEHSIL WELFARE OFFICER Vs. STATE OF HARYANA
|
July 16, 1992 |
|
JAILI RAM BANSAL Vs. JAI PAL
|
August 24, 1992 |
|
JALANDHAR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL JALANDHAR IMPROVEMENT JALANDHAR AND
|
May 8, 1992 |
|
JALANDHAR IMPROVEMENT TRUST Vs. DALJINDER SINGH
|
January 9, 1992 |
|
JAMAIL SINGH Vs. DILBAGH SINGH
|
September 28, 1992 |
|
JAMIL AKHTAR Vs. MOHD SHAHID
|
December 11, 1992 |
|
JAMNA DEVI Vs. UNION OF INDIA
|
September 7, 1992 |
|
JANG SINGH Vs. BANK OF INDIA
|
August 25, 1992 |
|
JANGHIR SINGH Vs. SMT. TARA DEVI AND ANOTHER
|
April 2, 1992 |
|
JANGIR SINGH Vs. RUPINDER SINGH
|
November 6, 1992 |
|
JANGIR SINGH Vs. MOHINDER KAUR
|
December 4, 1992 |
|
JARNAIL SINGH Vs. JAGIR SINGH MANN
|
January 27, 1992 |
|
JARNAIL SINGH Vs. DILBAGH SINGH
|
September 18, 1992 |
|
JASBIR KAUR Vs. SECRETARY TO GOVERNMENT OF PUNJAB AND OTHERS
|
September 23, 1992 |
|
JASBIR KAUR Vs. URJIT SINGH
|
January 22, 1992 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
July 7, 1992 |
|
JASBIR SINGH WALIA Vs. AMRIT KAUR WALIA
|
October 1, 1992 |
|
JASKARAN SINGH Vs. STATE OF PUNJAB
|
August 12, 1992 |
|
JASPAL SINGH Vs. STATE OF PUNJAB
|
September 25, 1992 |
|
JASVIR SINGH Vs. REGISTRAR CO OP SOC PUNJAB
|
October 14, 1992 |
|
JASWANT Vs. FINANCIAL COMMISSIONER
|
July 7, 1992 |
|
JASWANT KAUR Vs. HARDIAL SINGH
|
February 10, 1992 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
March 5, 1992 |
|
JASWANT SINGH Vs. PUNJAB GOVERNMENT CHANDIGARH
|
June 3, 1992 |
|
JASWANT SINGH Vs. KARAM SINGH
|
September 17, 1992 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
October 31, 1992 |
|
JASWINDER PAL KAUR Vs. THE STATE OF HARYANA
|
February 6, 1992 |
|
JASWINDER SINGH Vs. JOGA SINGH
|
March 17, 1992 |
|
JASWINDER SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
February 13, 1992 |
|
JATINDER SINGH Vs. STATE OF HARYANA
|
November 24, 1992 |
|
JAWAHAR LAL Vs. OMKAR
|
January 14, 1992 |
|
JAWAHAR LAL Vs. STATE OF PUNJAB
|
January 9, 1992 |
|
JAWALA SINGH Vs. HARNAM SINGH
|
September 29, 1992 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
October 15, 1992 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
February 28, 1992 |
|
JEEWAN DASS SAINI Vs. O.P. SHARMA AND ANOTHER
|
September 30, 1992 |
|
JHANDU (DIED) Vs. KRISHAN CHAND
|
February 21, 1992 |
|
JHANDU RAM Vs. STATE OF PUNJAB
|
January 31, 1992 |
|
JIA LAL Vs. VIDYA PARKASH DHIR
|
September 30, 1992 |
|
JIT SINGH Vs. JASBIR KAUR
|
January 10, 1992 |
|
JIT SINGH Vs. BHUPINDER PAL
|
September 4, 1992 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
May 28, 1992 |
|
JITA RAM Vs. SHAM LAL
|
August 31, 1992 |
|
JITENDER KUMAR NAGAR Vs. STATE OF HARYANA
|
July 21, 1992 |
|
JIVITARI ALIAS SAVITRI Vs. SAROJ AND ORS.
|
July 27, 1992 |
|
JOGINDER PAL Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
|
March 9, 1992 |
|
JOGINDER PAUL Vs. FINANCIAL COMMISSIONER
|
November 27, 1992 |
|
JOGINDER SINGH Vs. THE INSPECTOR GENERAL, PRISONS HARYANA
|
January 17, 1992 |
|
JOGINDER SINGH Vs. SANTOSH SINGH
|
December 2, 1992 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 20, 1992 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
March 31, 1992 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 11, 1992 |
|
JOGINDER SINGH KHANIJAON Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
JUGRAJ SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
April 7, 1992 |
|
JUGTI RAM Vs. RAJ DEV
|
February 3, 1992 |
|
JULLUNDUR LUDHIANA TRANSPORT CO. Vs. STATE TRANSPORT
|
December 17, 1992 |
|
JULLUNDUR MOTORS Vs. PUNJAB AND SIND BANK
|
October 12, 1992 |
|
K G INDUSTRIES Vs. JOGINDER SINGH
|
March 16, 1992 |
|
K K RATTAN Vs. PRESIDING OFFICER, LABOUR COURT
|
August 26, 1992 |
|
K L NARASIMHAN, ASSISTANT PROFESSOR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH,
CHANDIGARH
|
March 9, 1992 |
|
K P V TEXTILES Vs. MALOOK CHAND NARESH CHAND
|
July 16, 1992 |
|
K.B. TULI Vs. THE PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED
|
August 13, 1992 |
|
K.C. KHOSLA Vs. THE STATE OF PUNJAB
|
January 16, 1992 |
|
K.G. INDUSTRIES Vs. JOGINDER SINGH
|
March 6, 1992 |
|
K.L. NANDA Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 19, 1992 |
|
KAHAN SINGH Vs. UNION OF INDIA
|
March 16, 1992 |
|
KAILASH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 1992 |
|
KAITHAL GAS SERVICE Vs. KUMARI ANNU (MINOR)
|
January 28, 1992 |
|
KAKA SINGH Vs. LEELA SINGH
|
September 9, 1992 |
|
KALAWATI Vs. BISHAN LAL @ GANGA BISHAN
|
February 12, 1992 |
|
KALU RAM Vs. NATHU RAM
|
December 3, 1992 |
|
KAMAL DEV Vs. STATE OF PUNJAB
|
February 25, 1992 |
|
KAMAL PRABHA SHARMA Vs. MAHARSHI DAYA NAND UNIVERSITY, ROHTAK
|
May 4, 1992 |
|
KAMDHENN CATTLE FEED INDUSTRIES Vs. FOOD CORPORATION OF INDIA PUNJAB ZONE
|
July 21, 1992 |
|
KAMLA DEVI Vs. BALWINDER SINGH
|
October 31, 1992 |
|
KAMLA WATI Vs. KHARAITI LAL
|
December 8, 1992 |
|
KAMLA WATI BERI Vs. PUNJAB STATE THRU COLLECTOR
|
November 6, 1992 |
|
KAMLESH RANI Vs. STATE OF HARYANA
|
April 23, 1992 |
|
KANSHI RAM VERMA Vs. STATE OF PUNJAB
|
February 3, 1992 |
|
KANWALDEEP KAUR Vs. STATE OF PUNJAB
|
May 11, 1992 |
|
KANWALJIT Vs. HARBANS KAUR
|
January 22, 1992 |
|
KANWAR BHAN Vs. KARAM NARAIN
|
January 16, 1992 |
|
KANWAR ROHIT Vs. THE PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
January 23, 1992 |
|
KAPOOR CHAND Vs. MOHAN LAL GUPTA
|
December 18, 1992 |
|
KAPOOR SINGH Vs. SURINDER SINGH
|
December 11, 1992 |
|
KARAM CHAND Vs. GURDEV SINGH
|
November 6, 1992 |
|
KARAM CHAND Vs. JASWANT RAI
|
January 21, 1992 |
|
KARAM KAUR Vs. BHAJAN SINGH
|
March 3, 1992 |
|
KARAM SINGH Vs. COLLECTOR, KURUKSHETRA & ORS.
|
September 3, 1992 |
|
KARAM SINGH VIJAY Vs. GURMEJ KAUR
|
January 29, 1992 |
|
KARAMJIT SINGH Vs. KAUSHALYA DEVI
|
December 9, 1992 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 28, 1992 |
|
KARNAIL SINGH Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
November 20, 1992 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 5, 1992 |
|
KARNAIL SINGH Vs. SUB DIVISIONAL MAGISTRATE
|
August 7, 1992 |
|
KARNI SINGH Vs. SANTO
|
September 21, 1992 |
|
KARTAR KAUR Vs. BHAGWAN KAUR
|
October 23, 1992 |
|
KARTAR SINGH Vs. HARBANS KAUR
|
October 28, 1992 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
November 2, 1992 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
May 29, 1992 |
|
KARTAR SINGH Vs. JAGIR KAUR & OTHERS
|
February 5, 1992 |
|
KASHMIR CHAND Vs. FINANCIAL COMMISSIONER, HARYANA
|
September 29, 1992 |
|
KASHMIR SINGH Vs. DEVINDER PAL AND ANOTHER
|
August 13, 1992 |
|
KASHMIR SINGH Vs. SUCHA SINGH & OTHERS
|
September 16, 1992 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
August 7, 1992 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 25, 1992 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
September 14, 1992 |
|
KASTURI DEVI Vs. STEEL SALES CORPORATION
|
March 17, 1992 |
|
KAY JAY AUTU PVT LTD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 14, 1992 |
|
KEHAR DIN Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
January 22, 1992 |
|
KEHAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 3, 1992 |
|
KESHWA NAND PROP RAHUL STEEL AND AGRO INDUSTRIES Vs. PANESAR STEEL AND AGRO INDUSTRIES
|
August 7, 1992 |
|
KEWAL KRISHAN Vs. SUDARSHANA KUMARI
|
November 24, 1992 |
|
KEWAL KRISHAN ALIAS KALA Vs. BHAGWANTI
|
March 17, 1992 |
|
KEWAL KRISHAN NAGPAL Vs. THE STATE OF HARYANA AND ORS.
|
April 1, 1992 |
|
KHARAITI RAM AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
February 4, 1992 |
|
KHARWAN CO OP CREDIT AND SOC LTD Vs. STATE OF HARYANA
|
March 11, 1992 |
|
KHEM CHAND Vs. BANI SINGH AND OTHERS
|
October 22, 1992 |
|
KHURSHID Vs. STATE OF PUNJAB
|
May 28, 1992 |
|
KHUSHAL CHAND Vs. STATE OF HARYANA
|
July 20, 1992 |
|
KHUSHBAKHAT RAI Vs. SUNITA RANI
|
January 31, 1992 |
|
KHUSHI MOHD MINOR SON Vs. MAHABIR PARSHAD
|
February 28, 1992 |
|
KHUSHI RAM Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 7, 1992 |
|
KHUSHI RAM Vs. STATE OF HARYANA
|
March 25, 1992 |
|
KIRORI MAL Vs. STATE OF HARYANA
|
March 31, 1992 |
|
KIRTAN SINGH AND OTHERS Vs. STATE BANK OF INDIA THROUGH THE CHAIRMAN
|
July 24, 1992 |
|
KISHAN CHAND Vs. RAJINDER KAUR
|
February 12, 1992 |
|
KISHAN CHAND Vs. MUNICIPAL CORPORATION, AMRITSAR
|
May 22, 1992 |
|
KISHAN SINGH Vs. HARDIAL SINGH
|
February 24, 1992 |
|
KISHNA RAM Vs. ASSISTANT COLLECTOR IST GRADE, SIRSA
|
July 22, 1992 |
|
KISHNA RAM Vs. ASSISTANT COLLECTOR IST GRADE
|
July 21, 1992 |
|
KISHORE LAHOTI Vs. MAHABIR PRASAD MAHESHWARI
|
April 9, 1992 |
|
KISHORI LAL Vs. KURUKSHETRA CENTRAL CO-OPERATIVE BANK LTD
|
November 3, 1992 |
|
KRISHAN Vs. STATE OF HARYANA
|
September 24, 1992 |
|
KRISHAN CHAND Vs. STATE OF HARYANA
|
August 6, 1992 |
|
KRISHAN CHAND MITTAL AND OTHERS Vs. PUNJAB UNIVERSITY, PATIALA THROUGH ITS VICE CHANCELLOR AND OTHERS
|
November 3, 1992 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
August 11, 1992 |
|
KRISHAN KUMAR Vs. SUNIL KUMARI
|
September 10, 1992 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
January 17, 1992 |
|
KRISHAN KUMAR Vs. SATISH KUMAR AND ORS.
|
May 13, 1992 |
|
KRISHAN KUMAR Vs. MUNICIPAL COMMITTEE
|
November 25, 1992 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
August 24, 1992 |
|
KRISHAN LAL Vs. UTTAM CHAND ALIAS KUKAM CHAND
|
February 26, 1992 |
|
KRISHAN LAL NANDA Vs. MADAN LAL
|
April 10, 1992 |
|
KRISHAN MOHAN GARG Vs. PREM CHAND GUPTA
|
March 5, 1992 |
|
KRISHAN SINGH Vs. ASSISTANT COLLECTOR IST GRADE
|
October 21, 1992 |
|
KRISHNA DEVI Vs. STATE OF HARYANA
|
July 23, 1992 |
|
KRISHNA GROVER AND ORS Vs. STATE OF HARYANA AND ORS
|
March 27, 1992 |
|
KRISHNA GUPTA Vs. COMMISSIONER OF WEALTH-TAX
|
March 4, 1992 |
|
KRISHNA SETHI MEMORIAL CHARITABLE TRUST Vs. STATE OF HARYANA
|
May 28, 1992 |
|
KULBHUSHAN JAIN Vs. SIRI RAM
|
January 24, 1992 |
|
KULBUSHAN Vs. SADHU SINGH
|
February 13, 1992 |
|
KULDEEP KAUR Vs. STATE OF PUNJAB AND ORS.
|
August 31, 1992 |
|
KULDEEP SHARMA Vs. ANJU BALA
|
February 22, 1992 |
|
KULDEEP SINGH Vs. HARYANA VIDHAN SABHA THROUGH ITS SECRETARY
|
March 4, 1992 |
|
KULDEEP SINGH Vs. THE STATE OF PUNJAB
|
January 28, 1992 |
|
KULDIP KAUR Vs. BRIJ LAL
|
December 7, 1992 |
|
KULDIP SINGH Vs. AMARJIT KAUR
|
January 20, 1992 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
April 1, 1992 |
|
KULDIP SINGH Vs. THE STATE UNION TERRITORY CHANDIGARH
|
January 16, 1992 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 13, 1992 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 25, 1992 |
|
KULDIP SINGH AND ORS. Vs. THE STATE OF HARYANA AND OTHERS
|
November 4, 1992 |
|
KULDIP SINGH BAGGA Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
KULJIT SINGH SEHGAL Vs. GUPTA AGENCIES
|
January 27, 1992 |
|
KULWANT KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
July 28, 1992 |
|
KULWANT RAI Vs. UNION OF INDIA
|
March 6, 1992 |
|
KULWANT SINGH Vs. MAKHAN SINGH
|
May 21, 1992 |
|
KULWANT SINGH Vs. DHARAM PAL
|
May 12, 1992 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
January 30, 1992 |
|
KULWANT SINGH Vs. A.K. MITRA
|
July 31, 1992 |
|
KULWANT SINGH @ KANTA Vs. STATE OF PUNJAB
|
September 28, 1992 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
May 19, 1992 |
|
KUNDAN LAL, CONSTABLE Vs. STATE OF HARYANA
|
March 13, 1992 |
|
KUNJI DEVI Vs. GUGAN SINGH
|
July 21, 1992 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
July 29, 1992 |
|
LACHHI RAM Vs. STATE OF HARYANA
|
January 17, 1992 |
|
LACHHMAN Vs. DEPUTY COMMISSIONER
|
March 12, 1992 |
|
LACHHMAN Vs. STATE OF HARYANA
|
November 3, 1992 |
|
LACHHMAN DASS Vs. CHARAN KAUR
|
August 5, 1992 |
|
LACHMAN GIR Vs. STATE OF HARYANA
|
October 30, 1992 |
|
LADHA RAM Vs. STATE OF HARYANA
|
March 12, 1992 |
|
LADU SINGH Vs. STATE OF PUNJAB
|
August 28, 1992 |
|
LAJJAWANTI WD/O ROOPCHAND Vs. HARYANA ROADWAYS
|
August 28, 1992 |
|
LAKHMI CHAND Vs. STATE OF HARYANA
|
October 22, 1992 |
|
LAKHWINDER SINGH Vs. UNION OF INDIA
|
September 24, 1992 |
|
LAKHWINDER SINGH BAJWA Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
LAKSHMI DEVI Vs. MEHTA THAKUR DASS
|
August 3, 1992 |
|
LAL CHAND BALWANT RAI MOGA MANDI Vs. UNION OF INDIA
|
April 8, 1992 |
|
LAL SINGH Vs. COLLECTOR, AGRARIAN, FATEHABAD
|
August 11, 1992 |
|
LALIT KAPUR Vs. STATE OF PUNJAB
|
June 3, 1992 |
|
LAXMI NARAIN ALIAS KAKA Vs. BALBIR KAUR
|
February 24, 1992 |
|
LAXMI NARAIN POODAN Vs. STATE OF PUNJAB
|
January 29, 1992 |
|
LAXMINARAIN Vs. BALBIR KAUR
|
January 24, 1992 |
|
LEELA WATI Vs. POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
January 10, 1992 |
|
LEELA WATI VERMA Vs. THE POST
|
January 10, 1992 |
|
LEKH RAJ Vs. BALJINDER KUMAR
|
February 12, 1992 |
|
LEKH RAJ Vs. STATE OF PUNJAB
|
May 7, 1992 |
|
LEKHRAJ MANEK CHAND SH Vs. COMMISSIONER OF WEALTH TAX
|
September 30, 1992 |
|
LEKHU Vs. MEHAR SINGH
|
May 5, 1992 |
|
LIAKAT Vs. STATE OF HARYANA
|
May 8, 1992 |
|
LIFE CONVICT SOHAN LAL Vs. STATE OF HARYANA
|
November 17, 1992 |
|
LT COL G S JAGIRDAR Vs. UNION OF INDIA
|
May 11, 1992 |
|
LT COLONEL KULBHUSHAN LAL SHARMA Vs. UNION OF INDIA
|
January 9, 1992 |
|
LT. COL. GURDEV SINGH SANDHU (RETD) Vs. UNION OF INDIA
|
March 6, 1992 |
|
LT. COL. YOGENDRA SINGH Vs. UNION OF INDIA
|
March 12, 1992 |
|
M L GUPTA SUPERINTENDING ENGINEER P W D IRRIGATION BRANCH Vs. STATE OF HARYANA
|
August 27, 1992 |
|
M L KAPOOR AND ASSOCIATES Vs. OSWAL AGRO MILLS LTD
|
July 23, 1992 |
|
M.D. UNIVERSITY ROHTAK Vs. GIAN CHAND NAWAL GOVERNMENT CONTRACTOR & ORS.
|
September 16, 1992 |
|
M.L. BINDRA Vs. STATE OF HARYANA
|
May 29, 1992 |
|
M.S. PAUL Vs. STATE OF PUNJAB
|
October 14, 1992 |
|
M/S BHUSHAN TIN BOX INDUSTRIES Vs. CENTRAL BANK OF INDIA & ORS.
|
September 16, 1992 |
|
M/S CARONA SAHU CO. LTD. Vs. PRESIDING OFFICER, LABOUR COURT JALANDHAR
|
August 11, 1992 |
|
M/S DELTA HAMLIN LIMITED Vs. ASSISTANT LABOUR COMMISSIONER
|
August 20, 1992 |
|
M/S TANEJA WOOLLEN MILLS Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE, LUDHIANA
|
July 8, 1992 |
|
M/S VINOD KUMAR Vs. STATE OF PUNJAB
|
March 16, 1992 |
|
M/S. BANSAL ENGINEERING WORKS Vs. M/S. DOSAJH & COMPANY
|
May 14, 1992 |
|
M/S. SUNEJA PHARMACEUTICALS Vs. DIVISIONAL COMMISSIONER, GURGAON
|
May 13, 1992 |
|
MADAN LAL Vs. RAM LAL
|
February 17, 1992 |
|
MADAN LAL Vs. BHARAT BHUSHAN
|
March 6, 1992 |
|
MADAN LAL Vs. UNION OF INDIA
|
October 29, 1992 |
|
MADAN MOHAN LAL JAIN Vs. STATE OF HARYANA
|
January 21, 1992 |
|
MAGAN LAL Vs. SURAJ PARKASH
|
July 30, 1992 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB
|
February 20, 1992 |
|
MAHABIR PARSHAD Vs. NARESH KUMAR
|
August 11, 1992 |
|
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER, HARYANA
|
April 9, 1992 |
|
MAHABIR SEWA SAMITI REGD Vs. PARKASH COAL DEPOT
|
August 20, 1992 |
|
MAHABIR SINGH Vs. BABA KRISHAN GIR CHELA BABA DIWANGIR MEHANT
|
November 19, 1992 |
|
MAHANT BALRAM DASS Vs. VIRINDER PAUL
|
February 25, 1992 |
|
MAHANT HARDIAL SINGH Vs. MAHANT GURNAM SINGH ETC
|
April 10, 1992 |
|
MAHANT KARAM SINGH Vs. MULAKH RAJ
|
April 9, 1992 |
|
MAHANT LACHHMAN DASS Vs. STATE OF PUNJAB
|
January 27, 1992 |
|
MAHANT MELA RAM CHELA MAHANT INDER DASS Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE AMRITSAR
|
January 8, 1992 |
|
MAHANT SEWA DASS CHELA MAHANT RATTAN DASS Vs. STATE OF PUNJAB
|
July 10, 1992 |
|
MAHAVIR PARSHAD Vs. STATE OF HARYANA
|
February 3, 1992 |
|
MAHAVIR SINGH SARPANCH Vs. STATE OF HARYANA
|
August 28, 1992 |
|
MAHESH MEHTA Vs. STATE OF PUNJAB
|
October 22, 1992 |
|
MAHI PAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
November 12, 1992 |
|
MAHINDER SINGH Vs. STATE OF HARYANA
|
July 8, 1992 |
|
MAI RAM Vs. STATE OF HARYANA
|
October 31, 1992 |
|
MAIN RAM Vs. STATE OF HARYANA
|
July 31, 1992 |
|
MAINA DEVI Vs. SUBHASH KOHLI
|
June 1, 1992 |
|
MAJOR BISHAN DASS Vs. SANTOSH PAWA
|
September 30, 1992 |
|
MAJOR K P SHARMA Vs. UNION OF INDIA
|
March 12, 1992 |
|
MAJOR M.S. AULAKH, EX Vs. UNION OF INDIA
|
July 23, 1992 |
|
MAJOR RAM SINGH RETD Vs. SAINT SOLDIERS INTERNATIONAL SCHOOL REGD
|
September 18, 1992 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
November 2, 1992 |
|
MAJOR SINGH Vs. PURAN CHAND
|
August 25, 1992 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 15, 1992 |
|
MAJOR ZORAWAR SINGH Vs. FINANCIAL COMMISSIONER (REVENUE)
|
September 28, 1992 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
March 23, 1992 |
|
MAM CHAND Vs. BANARSI
|
May 8, 1992 |
|
MAM KAURI Vs. LACHMI DEVI
|
February 25, 1992 |
|
MAMO Vs. STATE OF HARYANA
|
September 2, 1992 |
|
MAN SINGH Vs. STATE OF HARYANA
|
December 1, 1992 |
|
MAN SINGH Vs. UNION OF INDIA
|
December 7, 1992 |
|
MANAGEMENT COMMITTEE, MEHAR CHAND POLYTECHNIC JULLUNDUR Vs. KAKA RAM AND OTHERS
|
November 3, 1992 |
|
MANAGEMENT OF PUNJAB, HARYANA AND HIMACHAL PRADESH AREA, ARMY CANTEEN BHIWANI Vs. STATE OF HARYANA
|
March 24, 1992 |
|
MANAGEMENT OF PUNJAB, HARYANA AND HIMACHAL PRADESH AREA, ARMY CANTEEN, AMBALA CANT Vs. STATE OF HARYANA
|
April 23, 1992 |
|
MANAGING COMMITTEE GURU NANAK KHALSA COLLEGE Vs. KEWAL KUMARI
|
November 26, 1992 |
|
MANAGING COMMITTEE OF GURU NANAK KHALSA COLLEGE, SULTANPUR LODHI (KAPURTHALA) Vs. GURDEEP SINGH CHANDI
|
February 6, 1992 |
|
MANGAL DASS Vs. BALDEV SINGH
|
August 14, 1992 |
|
MANGAL RAM Vs. CHARANU
|
November 25, 1992 |
|
MANGAT SINGH Vs. STATE OF PUNJAB
|
February 20, 1992 |
|
MANGTU RAM Vs. STATE OF HARYANA
|
June 3, 1992 |
|
MANI RAM Vs. SURINDER KUMAR
|
May 13, 1992 |
|
MANINDER PAL SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
January 7, 1992 |
|
MANJIT KAUR Vs. SAT PAL
|
August 6, 1992 |
|
MANJIT KAUR Vs. PAVITTAR SINGH
|
August 5, 1992 |
|
MANJIT KAUR Vs. THE PUNJAB WATER SUPPLY AND SEWERAGE BOARD AND OTHERS
|
October 16, 1992 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
October 31, 1992 |
|
MANJIT SINGH KHATTRA PRINCIPAL G H G KHALSA COLLEGE Vs. A S BEDI PRINCIPAL S D COLLEGE
|
January 9, 1992 |
|
MANJIT SINGH MANN NAIB TEHSILDAR Vs. STATE OF HARYANA
|
November 27, 1992 |
|
MANJU GUPTA Vs. UNION OF INDIA
|
January 30, 1992 |
|
MANJU MEHTA Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
|
December 10, 1992 |
|
MANMOHAN KAUR Vs. PUNJABI UNIVERSITY, PATIALA
|
December 25, 1992 |
|
MANMOHAN SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
January 17, 1992 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
September 24, 1992 |
|
MANMOHAN SINGH Vs. UNION OF INDIA
|
September 1, 1992 |
|
MANO DEVI Vs. CHANDER SINGH
|
November 24, 1992 |
|
MANOHAR LAL Vs. SUB DIVISIONAL MAGISTRATE
|
November 26, 1992 |
|
MANOHAR LAL MIRCHEA Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 1992 |
|
MANPHOOL Vs. STATE OF HARYANA
|
May 28, 1992 |
|
MANSA RAM Vs. STATE OF HARYANA
|
December 2, 1992 |
|
MARUTI LTD Vs. PAN INDIA PLASTIC PVT LTD
|
November 20, 1992 |
|
MASTER ULLAS Vs. RAJINDER SINGH
|
January 29, 1992 |
|
MATA DIN Vs. JEEK RAM
|
February 24, 1992 |
|
MATA DIN Vs. HARYANA STATE ELECTRICITY BOARD
|
March 12, 1992 |
|
MAUJA SINGH Vs. STATE OF PUNJAB
|
January 9, 1992 |
|
MAYA DEVI Vs. RAMESHWAR
|
February 24, 1992 |
|
MAYA DEVI Vs. BUDH SINGH
|
May 18, 1992 |
|
MEENAKSHI KOCHHER Vs. STATE OF PUNJAB
|
February 17, 1992 |
|
MEENAKSHI SHARMA Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
July 21, 1992 |
|
MEENAKSHI SINGLA Vs. STATE OF PUNJAB
|
December 1, 1992 |
|
MEHAR CHAND Vs. ROSHANI
|
November 5, 1992 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
March 11, 1992 |
|
MEHAR SINGH Vs. HARMESH PAL SINGH
|
March 31, 1992 |
|
MEHAR SINGH Vs. DHURENDER SINGH
|
January 15, 1992 |
|
MEHAR SINGH & CO PRIVATE LTD Vs. STATE OF PUNJAB
|
July 21, 1992 |
|
MEHNGA SINGH Vs. COMMISSIONER, JULLUNDUR, DIVISION, JULLUNDUR
|
November 19, 1992 |
|
MELA AND ORS. Vs. DARSHAN SINGH
|
May 14, 1992 |
|
MEWA SINGH Vs. GURDEV KAUR
|
November 13, 1992 |
|
MEWA SINGH Vs. TEJ KAUR
|
November 6, 1992 |
|
MEWA SINGH Vs. DARSHAN SINGH
|
January 27, 1992 |
|
MILKHA SINGH Vs. STATE OF HARYANA
|
February 7, 1992 |
|
MISS HARPREET KAUR Vs. STATE OF HARYANA
|
November 19, 1992 |
|
MISS SIMRAT KAUR Vs. STATE OF PUNJAB
|
August 5, 1992 |
|
MISS VANDANA BHATIA Vs. PUNJABI UNIVERSITY, PATIALA
|
December 1, 1992 |
|
MITTAL K K AND COMPANY Vs. UNION OF INDIA
|
September 8, 1992 |
|
MITTAL PIPE MFG CO Vs. HARYANA STATE THR EXECUTIVE ENGINEER
|
April 2, 1992 |
|
MODAN SINGH Vs. BIRBAL RAM
|
April 8, 1992 |
|
MOHALI CARGO Vs. STATE TRANSPORT COMMISSIONER
|
February 27, 1992 |
|
MOHAMED ETC. Vs. PALWAL COOP. ETC.
|
October 30, 1992 |
|
MOHAMMAD UMAR Vs. ABDUL LATIF
|
November 12, 1992 |
|
MOHAMMED MOFIL Vs. STATE OF PUNJAB
|
April 1, 1992 |
|
MOHAN Vs. JAGTA
|
November 16, 1992 |
|
MOHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
December 4, 1992 |
|
MOHAN LAL Vs. JEETO
|
November 5, 1992 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
May 28, 1992 |
|
MOHAN SINGH Vs. DHARAM PAL
|
January 13, 1992 |
|
MOHAN SINGH Vs. LACHHMAN SINGH
|
January 13, 1992 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
September 14, 1992 |
|
MOHAN SINGH Vs. DHARAM PAL
|
January 31, 1992 |
|
MOHAN SINGH DHAMI Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
MOHANT JYOTI SARUP Vs. SHIROMANI GURDWARA PRABHANDHAK COMMITTEE
|
May 14, 1992 |
|
MOHANT JYOTI SARUP CHELA MOHANT BHAGWAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
December 15, 1992 |
|
MOHD YUNUS Vs. STATE OF HARYANA
|
January 15, 1992 |
|
MOHD. NAZIR, RENT COLLECTOR, PUNJAB WAKF BOARD LUDHIANA Vs. PUNJAB WAKF BOARD, THROUGH ITS SECRETARY 50
|
January 30, 1992 |
|
MOHINDER Vs. AMRIT KAUR
|
January 24, 1992 |
|
MOHINDER Vs. BAKSHI
|
August 3, 1992 |
|
MOHINDER KAUK Vs. OM PIARI
|
March 16, 1992 |
|
MOHINDER KUMAR SHARMA Vs. STATE OF HARYANA
|
February 17, 1992 |
|
MOHINDER KUMAR SIKRI Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
|
December 1, 1992 |
|
MOHINDER LAL Vs. MUNICIPAL CORPORATION JULLUNDUR
|
December 9, 1992 |
|
MOHINDER SINGH Vs. BALDEV SINGH
|
January 15, 1992 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 11, 1992 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
March 16, 1992 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
February 5, 1992 |
|
MOHINDER SINGH Vs. GURNAM SINGH
|
August 7, 1992 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1992 |
|
MOHINDER SINGH Vs. SURJIT KAUR
|
September 5, 1992 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 12, 1992 |
|
MOHINDER SINGH Vs. STATE TRANSPORT
|
January 10, 1992 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
September 2, 1992 |
|
MOHINDER SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND ANOTHER
|
December 3, 1992 |
|
MOHINDER SINGH Vs. THE INSPECTOR GENERAL OF PRISONS
|
February 28, 1992 |
|
MOHINDER SINGH Vs. SATNAM SINGH ALIAS SATTA
|
January 28, 1992 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 29, 1992 |
|
MOHINDER SINGH S/O BHAGWAN SINGHS Vs. STATE OF PUNJAB
|
May 18, 1992 |
|
MOLU Vs. SORAN
|
July 20, 1992 |
|
MONTARI INDUSTRIES LTD. Vs. STATE OF PUNJAB
|
January 15, 1992 |
|
MONTGOMERY GURU NANAK PUBLIC SCHOOL, JULLUNDUR Vs. STATE OF PUNJAB
|
September 10, 1992 |
|
MOOLA Vs. RAM PAYARI
|
September 1, 1992 |
|
MORNI DEVI Vs. IQBAL SINGH
|
May 18, 1992 |
|
MOTI LAL GAUR Vs. AMRIT LAL CHAUHAN
|
August 20, 1992 |
|
MOTI RAM Vs. KARAM SINGH
|
February 4, 1992 |
|
MOTI RAM Vs. KHARAITI LAL
|
January 22, 1992 |
|
MOTI SINGH Vs. DISTRICT & SESSIONS DIVISION
|
January 13, 1992 |
|
MRS PARVESH KUMARI Vs. KRISHAN KUMAR
|
March 27, 1992 |
|
MRS. A. RATHORE Vs. STATE OF HARYANA
|
August 5, 1992 |
|
MRS. DAISY NARULA Vs. STATE OF PUNJAB
|
August 6, 1992 |
|
MRS. SUSHMA BAWA Vs. RAVINDER NATH BAWA
|
February 12, 1992 |
|
MS. ANNUMEET KHAIRA Vs. PRINCIPAL, LYALLPUR KHALSA COLLEGE AND ANR.
|
March 18, 1992 |
|
MS. POOJA SOOD Vs. D.A.V. COLLEGE MANAGING, COMMITTEE, HOSHIARPUR
|
March 12, 1992 |
|
MS. UJJWAL SAHRAWAT Vs. RAVEE SAHRAWAT
|
March 4, 1992 |
|
MUBARIKPUR STONE CRUSHERS UNION Vs. STATE OF HARYANA
|
May 12, 1992 |
|
MUDDA Vs. STATE OF HARYANA
|
July 31, 1992 |
|
MUKAND SINGH Vs. MAGHAR SINGH
|
December 1, 1992 |
|
MUKAND SINGH Vs. ADDITIONAL DIRECTOR
|
February 20, 1992 |
|
MUKAND SINGH Vs. SATPAL SINGH ALIAS JASPAL SINGH
|
June 3, 1992 |
|
MUKH RAM Vs. MANGAT RAM
|
January 22, 1992 |
|
MUKH RAM Vs. MANGAT RAM
|
February 22, 1992 |
|
MUKHITAR MASIH Vs. STATE OF PUNJAB
|
January 7, 1992 |
|
MUKHTIAR KAUR Vs. JARNAIL SINGH
|
May 11, 1992 |
|
MUKHTIAR SINGH Vs. ARJUN SINGH
|
September 28, 1992 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
February 20, 1992 |
|
MUKHTIAR SINGH Vs. PUNJAB NATIONAL BANK
|
September 1, 1992 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
July 21, 1992 |
|
MUKHTIAR SINGH Vs. BAL MUKAND M L A
|
October 15, 1992 |
|
MULA SINGH Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
MULAKH RAJ Vs. SEWA SAMITI REGD
|
May 28, 1992 |
|
MULKH RAJ CHHABRA Vs. THE SECRETARY TO GOVT OF PUNJAB, HEALTH & FAMILY WELFARE DEPARTMENT
|
July 8, 1992 |
|
MUNI LAL Vs. YASPAL RAI PARSHOTAM LAL SONI
|
September 1, 1992 |
|
MUNICIPAL COMMITTEE Vs. BALA NAND
|
May 19, 1992 |
|
MUNICIPAL COMMITTEE GIDDERBAHA Vs. LABOUR COURT, BHATINDA THROUGH ITS PRESIDING OFFICER AND OTHERS
|
January 30, 1992 |
|
MUNICIPAL COMMITTEE, NARNAUL Vs. PREM CHAND
|
September 17, 1992 |
|
MUNICIPAL COMMITTEE, SUMAN Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
|
July 9, 1992 |
|
MUNICIPAL CORPORATION OF LUDHIANA Vs. DINESH KUMAR
|
April 1, 1992 |
|
MUNICIPALITY RAMPURA PHUL Vs. HARDEV SINGH ALIAS BHOLA
|
February 27, 1992 |
|
MUNISH KUMAR Vs. STATE OF HARYANA
|
March 30, 1992 |
|
MUNNI DEVI Vs. SATBIR
|
February 24, 1992 |
|
MUNSHI RAM Vs. HARYANA STATE
|
August 7, 1992 |
|
MURARI LAL Vs. GAJA NAND
|
August 20, 1992 |
|
MURTI DURGA MAAI JI THROUGH SHRI HARPHOOL SINGH AND ORS. Vs. HAR NARAIN AND ORS.
|
March 12, 1992 |
|
MUSTAK AMHED Vs. SHAMLAT PATTI SIKHAN
|
July 22, 1992 |
|
N.K. MAKKAR Vs. UNION OF INDIA
|
November 19, 1992 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
October 15, 1992 |
|
NACHHATTAR SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
August 3, 1992 |
|
NAHAR SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
April 21, 1992 |
|
NAIB SUBEDAR BABU LAL NIGANIA Vs. STATE OF HARYANA
|
May 15, 1992 |
|
NANAK ALIAS KADDUL Vs. STATE OF PUNJAB
|
July 31, 1992 |
|
NAND LAL Vs. INDERJIT
|
January 21, 1992 |
|
NARAIN PARKASH AND OTHERS Vs. STATE OF HARYANA
|
September 8, 1992 |
|
NARAIN SINGH Vs. DHAN KAUR
|
August 27, 1992 |
|
NARANJAN SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB
|
November 3, 1992 |
|
NARESH CHAND ADVOCATE Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 2, 1992 |
|
NARESH KUMAR Vs. SANTOSH KUMARI
|
January 31, 1992 |
|
NARESH KUMAR Vs. SARLA
|
July 24, 1992 |
|
NARINDER KUMAR Vs. TILAK RAJ
|
February 24, 1992 |
|
NARINDER NATH SHARMA Vs. STATE OF PUNJAB
|
August 27, 1992 |
|
NARINDER PRAKASH LATH AND ORS. Vs. THE CHAIRMAN AND MANAGING DIRECTOR, PUNJAB AND SIND BANK
|
January 23, 1992 |
|
NARINDER SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
August 13, 1992 |
|
NARPAL Vs. KANTA DEVI
|
March 27, 1992 |
|
NASIB KAUR Vs. STATE OF PUNJAB
|
January 15, 1992 |
|
NATIONAL HEAVY ENGINEERING CO-OPERATIVE LIMITED Vs. STATE OF HARYANA
|
December 15, 1992 |
|
NATIONAL INSURANCE CO LIMITED Vs. RAVINDER GOYAL
|
August 6, 1992 |
|
NAVODITA Vs. DINESH SINGH
|
November 2, 1992 |
|
NAWAL SINGH Vs. SULHAN
|
February 24, 1992 |
|
NAZAR SINGH Vs. NAND LAL
|
February 13, 1992 |
|
NEELAM Vs. ANIL KUMAR BHAMBRI
|
November 25, 1992 |
|
NEELAM KUMARI Vs. STATE OF PUNJAB
|
September 24, 1992 |
|
NEERA Vs. BHUPINDER MEHTA
|
November 25, 1992 |
|
NEW BANK OF INDIA Vs. M/S SINGLA INDUSTRIES
|
March 31, 1992 |
|
NEW MASCO INDUSTRY, AMLOH Vs. PUNJAB STATE POLLUTION CONTROL BOARD
|
August 3, 1992 |
|
NIKU RAM Vs. STATE OF HARYANA
|
September 23, 1992 |
|
NIRANJAN Vs. STATE OF HARYANA
|
September 4, 1992 |
|
NIRMAL SINGH Vs. KULDIP RAJ
|
August 31, 1992 |
|
NIRMAL SINGH Vs. BALWANT SINGH
|
April 2, 1992 |
|
NIRMALA DEVI Vs. PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRAR
|
February 27, 1992 |
|
NORANG SINGH Vs. STATE OF HARYANA
|
October 1, 1992 |
|
NORATA SINGH Vs. SAWAYA SINGH
|
March 17, 1992 |
|
NOTIFIED AREA COMMITTEE Vs. BISHAN DASS AND ORS.
|
August 6, 1992 |
|
O P STEEL TRADERS Vs. STEEL STRIPS LTD
|
May 8, 1992 |
|
OFFG ASI RANBIR SINGH Vs. STATE OF HARYANA
|
May 13, 1992 |
|
OFFICIAL LIQUIDATOR Vs. VED PARKASH GUPTA
|
May 7, 1992 |
|
OM PARKASH Vs. MATU RAM TRUST
|
May 14, 1992 |
|
OM PARKASH Vs. CHHAJU RAM
|
April 1, 1992 |
|
OM PARKASH Vs. PALU RAM
|
April 1, 1992 |
|
OM PARKASH Vs. ASSISTANT COLLECTOR IST GRADE
|
April 1, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 14, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 28, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 8, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA AND ORS.
|
April 1, 1992 |
|
OM PARKASH Vs. VED PARKASH AND OTHERS
|
March 3, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA
|
November 3, 1992 |
|
OM PARKASH Vs. PRABHU DAYAL
|
October 23, 1992 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 28, 1992 |
|
OM PARKASH ALIAS OMMI Vs. STATE OF HARYANA
|
September 7, 1992 |
|
OM PARKASH ARORA Vs. THE PRESIDING OFFICER, COLLEGE AND SCHOOL TRIBUNAL AND ORS.
|
September 28, 1992 |
|
OM PARKASH ROHILA Vs. SAT PAL
|
August 3, 1992 |
|
OM PARKASH SEKHIRI Vs. PRITAM SINGH
|
July 22, 1992 |
|
OM PARKASH SONI Vs. STATE OF HARYANA
|
March 27, 1992 |
|
OM PATI Vs. SUB-DIVISIONAL MAGISTRATE/ILLAQA MAGISTRATE BEING PRESCRIBED AUTHORITY
|
October 14, 1992 |
|
OM PRAKASH Vs. PARAS RAM
|
September 22, 1992 |
|
OMPATTI Vs. RAMESHWAR
|
May 28, 1992 |
|
ONKAR SINGH Vs. ANGREZ SINGH
|
September 10, 1992 |
|
ONKAR SINGH Vs. KAPUR SINGH
|
September 11, 1992 |
|
ORIENTAL BANK OF COMMERCE Vs. DHARA DEVI
|
September 14, 1992 |
|
ORIENTAL INSURANCE CO LTD Vs. C D MALIK
|
January 30, 1992 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
January 10, 1992 |
|
PALA RAM Vs. OM DUTT
|
September 18, 1992 |
|
PALA RAM Vs. SANTOSH RANI
|
December 1, 1992 |
|
PALAR RAM Vs. STATE OF HARYANA
|
March 3, 1992 |
|
PARAMDEEP SINGH GILL Vs. PUNJAB EDUCATION BOARD
|
April 28, 1992 |
|
PARAMJIT KAUR Vs. JASWANT SINGH
|
August 18, 1992 |
|
PARAMJIT KAUR AND OTHERS Vs. SECRETARY TO GOVERNMENT PUNJAB, EDUCATION DEPARTMENT, CHANDIGARH.
|
February 21, 1992 |
|
PARAMJIT KUMAR Vs. JASWINDER KAUR
|
February 13, 1992 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
November 30, 1992 |
|
PARAMJIT SINGH Vs. ADDITIONAL DISTRICT JUDGE LUDHIANA
|
May 7, 1992 |
|
PARAMJIT SINGH Vs. SANDEEP KAUR ALIAS PUSHPA
|
January 6, 1992 |
|
PARBHU DAYAL Vs. GINNI
|
January 15, 1992 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
January 27, 1992 |
|
PARDUMAN SINGH Vs. STATE OF PUNJAB
|
July 6, 1992 |
|
PARKASH Vs. STATE OF HARYANA
|
October 1, 1992 |
|
PARKASH AGGARWAL Vs. STATE OF PUNJAB
|
January 28, 1992 |
|
PARKASH CHAND AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 4, 1992 |
|
PARKASH KAUR Vs. HARDEEP KAUR
|
October 23, 1992 |
|
PARKASH PLATINUM PRIVATE LTD Vs. NATIONAL FERTILIZERS LTD
|
November 20, 1992 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
January 29, 1992 |
|
PARKASHO DEVI Vs. MOHAN LAL
|
March 18, 1992 |
|
PARMA NAND DODA Vs. SHREE SANATAN DHARAM SABHA
|
February 22, 1992 |
|
PARMANAND Vs. STATE OF HARYANA
|
October 28, 1992 |
|
PARMESHWARI DEVI Vs. STATE OF HARYANA
|
February 10, 1992 |
|
PARTAP Vs. STATE OF HARYANA
|
February 4, 1992 |
|
PARTAP CHAND Vs. CHIRANJI LAL
|
February 21, 1992 |
|
PARVEEN Vs. RAJINDER
|
January 22, 1992 |
|
PARVEEN LATA Vs. STATE OF PUNJAB
|
September 9, 1992 |
|
PARVINDER SINGH Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE
|
March 6, 1992 |
|
PAVAN OM PARKASH KEJRIWAL Vs. PARTAP STEEL ROLLING MILLS 1935 LTD
|
August 5, 1992 |
|
PAWAN KUMAR Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION
|
July 15, 1992 |
|
PAWAN KUMAR Vs. SHEELA RANI
|
May 15, 1992 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 19, 1992 |
|
PAWAN KUMAR JAIN Vs. STATE OF HARYANA
|
July 13, 1992 |
|
PAWAN KUMAR SINGHAL Vs. S P SHARMA MANAGING DIRECTOR THE HARYANA DIASY DEVELOPMENT
|
March 3, 1992 |
|
PEHLAD RAI Vs. RAJ KUMAR JAIN
|
August 12, 1992 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. NATHU KHAN CHOWKIDAR
|
March 4, 1992 |
|
PHOOLAN RANI Vs. PUSHPA WATI
|
July 10, 1992 |
|
PHUMAN SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
|
October 23, 1992 |
|
PIARA LAL Vs. NASIB CHAND
|
July 7, 1992 |
|
PIARA SINGH Vs. STATE OF HARYANA
|
March 26, 1992 |
|
PIARA SINGH Vs. GIAN KAUR WIDOW
|
October 31, 1992 |
|
PIARE LAL Vs. DEVI CHAND
|
February 4, 1992 |
|
PIPAL SINGH Vs. STATE OF PUNJAB
|
August 6, 1992 |
|
PISHORI LAL Vs. SHANTI RANI
|
February 5, 1992 |
|
PISHORI LAL Vs. JOGINDER SINGH
|
August 27, 1992 |
|
PITAMBER SINGH Vs. SAWAN SINGH (DECEASED)
|
May 28, 1992 |
|
POHLA SINGH ALIAS POHLA RAM (DIED) Vs. STATE OF PUNJAB
|
August 13, 1992 |
|
POOJA SOOD Vs. D.A.V. COLLEGE MANAGING COMMITTEE, HOSHIARPUR
|
February 12, 1992 |
|
POONAM YADAV Vs. SHRI CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY AND ORS.
|
September 16, 1992 |
|
PRABHU DAYAL Vs. BAHADUR
|
September 22, 1992 |
|
PREM CHAND Vs. JOINT DIRECTOR PANCHAYATS
|
November 24, 1992 |
|
PREM CHAND Vs. LAND ACQUISITION
|
March 9, 1992 |
|
PREM LATA Vs. STATE OF PUNJAB
|
March 27, 1992 |
|
PREM NATH Vs. STATE OF HARYANA
|
August 7, 1992 |
|
PREM PARKASH Vs. STATE OF PUNJAB
|
August 12, 1992 |
|
PREM PARSHAD DAYAL Vs. HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD
|
February 14, 1992 |
|
PREM SAGAR Vs. NIRMALA
|
February 20, 1992 |
|
PREM SAGAR BATRA Vs. MAHARSHI DAYAN AND UNIVERSITY ROHTAK
|
March 10, 1992 |
|
PREM SINGH Vs. UNION TERRITORY
|
January 20, 1992 |
|
PREM SINGH Vs. SURTA
|
September 1, 1992 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
December 6, 1992 |
|
PREMIER THERMOTECH P LTD Vs. INDIAN SULPHACID INDUSTRIES LTD
|
September 28, 1992 |
|
PRIT PAL SEHGAL Vs. GOBIND KANT RANGA
|
November 27, 1992 |
|
PRITAM CHAND, SUPERINTENDENT Vs. STATE OF PUNJAB
|
December 9, 1992 |
|
PRITAM KAUR Vs. GURBACHAN SINGH
|
October 15, 1992 |
|
PRITAM LAL Vs. STATE OF HARYANA
|
May 28, 1992 |
|
PRITAM SINGH Vs. ATMA
|
June 1, 1992 |
|
PRITAM SINGH Vs. JASKAUR SINGH
|
July 9, 1992 |
|
PRITAM SINGH Vs. AJAIB KAUR
|
February 25, 1992 |
|
PRITAM SINGH Vs. KASHMIR KAUR
|
February 28, 1992 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
January 10, 1992 |
|
PRITAM SINGH Vs. MOHINDER SINGH SAINI
|
January 8, 1992 |
|
PRITHI RAJ Vs. SUPERINTENDING CANAL OFFICER
|
January 20, 1992 |
|
PRITHVI RAJ Vs. STATE OF PUNJAB
|
January 31, 1992 |
|
PRITPAL KAUR Vs. JAGRUP SINGH
|
May 15, 1992 |
|
PRITPAL SINGH Vs. VED PARKASH
|
September 18, 1992 |
|
PROMILA Vs. JOHNSON
|
February 7, 1992 |
|
PUNJAB Vs. SURESH CHANDER
|
January 13, 1992 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
March 16, 1992 |
|
PUNJAB DISPLAY DEVICES LTD Vs. STATE OF PUNJAB
|
November 25, 1992 |
|
PUNJAB FINANCIAL CORPORATION Vs. UNION TERRITORY
|
March 26, 1992 |
|
PUNJAB KASHMIR FINANCE PVT LIMITED Vs. STATE
|
September 10, 1992 |
|
PUNJAB KAUR Vs. GURCHARAN SINGH
|
May 6, 1992 |
|
PUNJAB NATIONAL BANK Vs. KAUSHAL PAINTS AND CHEMICALS INDUSTRIES
|
August 28, 1992 |
|
PUNJAB NATIONAL BANK Vs. MAHAJAN ENGINEERING WORKS
|
February 4, 1992 |
|
PUNJAB NATIONAL BANK Vs. SURI RICE MILLS
|
July 8, 1992 |
|
PUNJAB NATIONAL BANK SERVICE THROUGH ITS REGIONAL MANAGER, NEW DELHI Vs. JASPAL SINGH
|
November 2, 1992 |
|
PUNJAB NATIONAL BANK SERVICES Vs. JASPAL SINGH
|
November 22, 1992 |
|
PUNJAB NATIONAL FILIZERS AND CHEMICALS LTD. Vs. PADAM CODSTRUCTION CO. AND ANOTHER
|
April 3, 1992 |
|
PUNJAB OIL MILLS Vs. STATE OF PUNJAB
|
January 20, 1992 |
|
PUNJAB PRE STRESSED CONCRETE WORKS LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
|
October 16, 1992 |
|
PUNJAB STATE Vs. KULWANTBIR SINGH
|
November 2, 1992 |
|
PUNJAB STATE Vs. SH SATINDER SINGH
|
December 15, 1992 |
|
PUNJAB STATE Vs. SAI BUILDERS
|
December 8, 1992 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 11, 1992 |
|
PUNJAB STATE CO Vs. THANA SINGH
|
February 11, 1992 |
|
PUNJAB STATE CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 26, 1992 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETTING FEDRATION Vs. BALJINDER SINGH FIELD OFFICER MARKFED TALWANDI BHAI
|
February 11, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. HARI KISHAN
|
February 14, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. SUDESH RANI
|
July 27, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. DALJIT SINGH
|
August 31, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD LUDHIANA Vs. ASHWANI KUMAR
|
December 9, 1992 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S GURU NANAK GOLD STORAGE & ICE FACTORY, MAHILPUR AND ANOTHER
|
December 14, 1992 |
|
PUNJAB STATE FEDERATION OF CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
May 26, 1992 |
|
PUNJAB TOURISM DEVELOPMENT CORP Vs. BLUE STAR LTD
|
March 6, 1992 |
|
PUNJAB UNITED FORGE LTD Vs. PUNJAB FINANCIAL CORPORATION
|
September 4, 1992 |
|
PUNJAB UNITED FORGE LTD Vs. HINDUSTAN HYDRAULICS P LTD
|
February 25, 1992 |
|
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
|
May 6, 1992 |
|
PUNJAB WAKF BOARD Vs. STATE OF PUNJAB
|
January 1, 1992 |
|
PUNJAB WAKF BOARD Vs. SIMLI
|
January 27, 1992 |
|
PUNJAB WAKF BOARD, AMBALA CANTT Vs. JIWA SINGH
|
January 10, 1992 |
|
PURAN CHAND SHARMA Vs. STATE OF HARYANA
|
May 6, 1992 |
|
PURAN LAL AGGARWAL Vs. FINANCIAL COMMISSIONER
|
February 20, 1992 |
|
PURAN SINGH Vs. SUBA MAL
|
March 30, 1992 |
|
PUSHPA DEVI Vs. GAUTAM DASS
|
November 30, 1992 |
|
PUSHPA MAINI Vs. INCOME-TAX OFFICER
|
March 16, 1992 |
|
PUSHPA RANI ALIAS NEENA Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY, DEPARTMENT OF REVENUE, CIVIL SECRETARIAT, PUNJAB, CHANDIGARH AND ANOTHER
|
February 11, 1992 |
|
PUSHPINDER PAL SINGH Vs. DINESH SACHDEVA
|
January 22, 1992 |
|
R D BHARDWAJ Vs. STATE OF HARYANA
|
May 21, 1992 |
|
R K Y INDUSTRIES Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 9, 1992 |
|
R N KHANNA Vs. AMRIK SINGH
|
November 3, 1992 |
|
R P KHOSLA Vs. GENERAL PUBLIC
|
June 3, 1992 |
|
R S KUNDAN LAL MUNSHI RAM COTTON GINNING AND PRESSING FACTORY Vs. KRISHAN KUMAR
|
February 12, 1992 |
|
R.D. SHARMA AND OTHERS Vs. STATE OF HARYANA THROUGH THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, TRANSPORT DEPARTMENT, CHANDIGARH AND OTHERS
|
January 14, 1992 |
|
R.K. AGARWAL Vs. STATE OF HARYANA
|
October 29, 1992 |
|
R.K. DAWAR, SUPERVISOR, HARYANA POLYTECHNIC NILOKHERI Vs. STATE OF HARYANA
|
March 3, 1992 |
|
R.K. GOEL Vs. STATE OF HARYANA
|
January 22, 1992 |
|
R.K. GUPTA Vs. THE STATE OF PUNJAB
|
January 21, 1992 |
|
R.L. KAKAR Vs. STATE OF PUNJAB
|
August 14, 1992 |
|
R.S. DHUL Vs. STATE OF HARYANA
|
February 26, 1992 |
|
R.S. GUPTA Vs. STATE OF HARYANA
|
March 17, 1992 |
|
R.S. PANDHI Vs. UNION OF INDIA
|
September 28, 1992 |
|
RACHPAL KAUR BAINS Vs. STATE OF PUNJAB
|
April 8, 1992 |
|
RACHPAL SINGH CHAUHAN Vs. STATE OF PUNJAB
|
January 21, 1992 |
|
RADHA KRISHAN JUNEJA Vs. STATE OF HARYANA
|
May 18, 1992 |
|
RADHA TRADERS Vs. FOOD CORPORATION OF INDIA
|
January 27, 1992 |
|
RADHE SHYAM Vs. STATE OF PUNJAB
|
November 24, 1992 |
|
RADHEY SHAM Vs. STATE OF HARYANA AND ANR.
|
January 31, 1992 |
|
RADHEY SHAM Vs. STATE OF HARYANA
|
May 19, 1992 |
|
RAGHBIR Vs. SHARBATI
|
February 26, 1992 |
|
RAGHBIR Vs. STATE OF HARYANA
|
January 29, 1992 |
|
RAGHBIR CHAND Vs. STATE OF PUNJAB
|
September 11, 1992 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
August 18, 1992 |
|
RAGHBIR SINGH S O RAJINDER SINGH Vs. STATE OF HARYANA
|
March 17, 1992 |
|
RAGHU NATH Vs. BHAG MAL
|
July 9, 1992 |
|
RAGHUBIR KAUR Vs. SOM DUTT
|
September 10, 1992 |
|
RAGHUBIR SINGH Vs. SMT. SARABJIT KAUR
|
February 12, 1992 |
|
RAJ AND SANDEEP LTD Vs. STATE OF PUNJAB
|
March 9, 1992 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
January 16, 1992 |
|
RAJ KUMAR Vs. RAM MURTI
|
August 28, 1992 |
|
RAJ KUMAR Vs. NARAIN DASS
|
February 21, 1992 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
March 9, 1992 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 24, 1992 |
|
RAJ KUMAR GUPTA Vs. MANMOHAN SINGH
|
September 14, 1992 |
|
RAJ KUMAR SHARMA Vs. STATE OF HARYANA
|
August 10, 1992 |
|
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND ANR.
|
July 7, 1992 |
|
RAJ KUMAR SHARMA Vs. STATE OF HARYANA
|
February 24, 1992 |
|
RAJ KUMARI Vs. KRISHNA
|
January 9, 1992 |
|
RAJ PAL Vs. STATE OF HARYANA
|
August 19, 1992 |
|
RAJ PAL SINGH Vs. SURINDER JAIN
|
December 8, 1992 |
|
RAJ RANI Vs. STATE OF HARYANA
|
August 31, 1992 |
|
RAJ RANI Vs. STATE OF PUNJAB
|
July 14, 1992 |
|
RAJ RANI Vs. STATE OF HARYANA
|
February 7, 1992 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
June 16, 1992 |
|
RAJ SINGH Vs. STATE OF HARYANA
|
March 6, 1992 |
|
RAJ SINGH @ RAJU Vs. STATE OF PUNJAB
|
August 10, 1992 |
|
RAJA RAM Vs. SURINDER SINGH ALIAS BONA
|
September 9, 1992 |
|
RAJA RAM Vs. STATE OF HARYANA
|
December 2, 1992 |
|
RAJA RAM AND SONS Vs. UNION OF INDIA
|
September 15, 1992 |
|
RAJBIR SINGH Vs. HARYANA STATE COOPERATIVE DEVELOPMENT FEDERATION LTD , CHANDIGARH
|
April 24, 1992 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
December 2, 1992 |
|
RAJENDER DATT Vs. STATE OF HARYANA
|
August 31, 1992 |
|
RAJENDER KUMAR S I Vs. STATE OF HARYANA
|
October 22, 1992 |
|
RAJESH CHANDER GANDHIR Vs. STATE OF HARYANA
|
July 17, 1992 |
|
RAJESH CHANDER SHARMA Vs. STATE OF PUNJAB
|
March 17, 1992 |
|
RAJESH KUMAR Vs. KALA WANTI AND ORS.
|
August 10, 1992 |
|
RAJESH KUMAR Vs. PUNJAB ENGINEERING COLLEGE, CHANDIGARH AND OTHERS
|
December 17, 1992 |
|
RAJESHWARI DEVI JAIN Vs. STATE OF HARYANA
|
October 28, 1992 |
|
RAJINDER Vs. GOPAL DASS
|
July 30, 1992 |
|
RAJINDER Vs. THE STATE OF HARYANA
|
February 17, 1992 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
March 18, 1992 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
July 31, 1992 |
|
RAJINDER KUMAR Vs. SUSHILA DEVI ALIAS SUSHMA
|
February 27, 1992 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
April 22, 1992 |
|
RAJINDER KUMAR (STENO-TYPIST) Vs. DIRECTOR, HEALTH SERVICES, HARYANA AT CHANDIGARH
|
February 21, 1992 |
|
RAJINDER KUMAR AND COMPANY Vs. STATE OF HARYANA
|
March 27, 1992 |
|
RAJINDER KUMAR GOEL Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
September 10, 1992 |
|
RAJINDER KUMAR KANSAL Vs. STATE OF HARYANA
|
January 20, 1992 |
|
RAJINDER KUMAR SAGAR Vs. GAUTAM DEV KUMAR
|
September 15, 1992 |
|
RAJINDER PARSHAD Vs. CHANDER PRABHA
|
June 17, 1992 |
|
RAJINDER PARSHAD Vs. PARVEEN KUMAR
|
February 17, 1992 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
May 4, 1992 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
November 20, 1992 |
|
RAJINDERA STEEL INDUSTRIES Vs. BAL MUKAND
|
August 27, 1992 |
|
RAJNI RANI Vs. OM PRAKASH
|
April 23, 1992 |
|
RAKAM SINGH, A S I Vs. STATE OF HARYANA
|
May 27, 1992 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
December 14, 1992 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
January 29, 1992 |
|
RAKESH KUMAR AGGARWAL Vs. MANAGEMENT OF MILK PLANT, AMBALA CITY
|
January 20, 1992 |
|
RAKESH KUMARS Vs. U T CHANDIGARH
|
May 28, 1992 |
|
RAKSHA MANGI Vs. STATE OF HARYANA
|
May 5, 1992 |
|
RALSON INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 8, 1992 |
|
RAM BHAGAT ALIAS BHAGAT RAM Vs. FINANCIAL COMMISSIONER
|
July 28, 1992 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
January 15, 1992 |
|
RAM DAI Vs. THE STATE OF HARYANA
|
August 24, 1992 |
|
RAM DAYAL Vs. RAGHUNATH PARSHAD
|
August 4, 1992 |
|
RAM JATAN Vs. STATE OF HARYANA
|
January 20, 1992 |
|
RAM KALAN Vs. STATE OF HARYANA
|
July 20, 1992 |
|
RAM KARAN Vs. STATE OF HARYANA
|
September 21, 1992 |
|
RAM KARAN Vs. INSPECTOR GENERAL OF POLICE
|
October 31, 1992 |
|
RAM KARAN Vs. STATE OF HARYANA
|
January 9, 1992 |
|
RAM KISHAN Vs. GANESH DUTT JINDAL
|
September 18, 1992 |
|
RAM KISHAN Vs. SHANTI DEVI BIHANI
|
August 3, 1992 |
|
RAM KISHAN Vs. SURJIT KAUR
|
June 2, 1992 |
|
RAM KISHAN JUNEJA Vs. STATE OF HARYANA
|
November 18, 1992 |
|
RAM KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
March 24, 1992 |
|
RAM KUMAR Vs. DITT RAM VERMA
|
February 17, 1992 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
February 25, 1992 |
|
RAM LAL Vs. STATE OF PUNJAB
|
December 7, 1992 |
|
RAM LAL Vs. STATE OF HARYANA
|
December 17, 1992 |
|
RAM LAL Vs. SOM NATH
|
March 18, 1992 |
|
RAM LUBHAYA Vs. STATE OF PUNJAB
|
January 10, 1992 |
|
RAM LUBHAYA Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
RAM LUBHAYA Vs. STATE OF PUNJAB
|
February 8, 1992 |
|
RAM NARAIN Vs. STATE OF HARYANA
|
October 12, 1992 |
|
RAM NARAIN Vs. GOBIND SINGH
|
February 25, 1992 |
|
RAM NARAIN YADAV Vs. THE STATE OF HARYANA AND ORS.
|
March 4, 1992 |
|
RAM NIWAS Vs. PUNJAB AND HARYANA HIGH COURT
|
March 26, 1992 |
|
RAM NIWAS Vs. STATE OF HARYANA
|
May 4, 1992 |
|
RAM NIWAS Vs. THE STATE OF HARYANA
|
February 7, 1992 |
|
RAM PAL AND OTHERS Vs. PREM CHAND JAIN
|
July 14, 1992 |
|
RAM PARKASH SINGLA Vs. UNION OF INDIA
|
November 18, 1992 |
|
RAM PARSHAD Vs. STATE OF HARYANA
|
March 11, 1992 |
|
RAM PARTAP HANT RAM Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1992 |
|
RAM PHAL Vs. THE STATE OF HARYANA
|
July 27, 1992 |
|
RAM PHAL Vs. DIRECTOR
|
January 30, 1992 |
|
RAM PHAL SUB-INSPECTOR Vs. STATE OF HARYANA
|
March 5, 1992 |
|
RAM PIARI Vs. STATE OF HARYANA AND OTHERS
|
February 8, 1992 |
|
RAM PIARI Vs. PUNJAB STATE CO-OP MILK FEDERATION
|
July 24, 1992 |
|
RAM SARUP Vs. PEER CHAND
|
March 18, 1992 |
|
RAM SARUP Vs. STATE OF HARYANA AND OTHERS
|
August 18, 1992 |
|
RAM SARUP Vs. STATE OF HARYANA, THROUGH LAND ACQUISITION COLLECTOR
|
May 22, 1992 |
|
RAM SARUP ALIAS SARUP CHAND Vs. STATE OF HARYANA
|
May 14, 1992 |
|
RAM SARUP SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 17, 1992 |
|
RAM SHARAN SHARMA Vs. STATE OF HARYANA
|
March 6, 1992 |
|
RAM SINGH Vs. ASHOKA IRON FOUNDARY
|
September 1, 1992 |
|
RAM SINGH Vs. STATE OF HARYANA
|
October 20, 1992 |
|
RAM SINGH PACHAR Vs. STATE OF HARYANA
|
March 31, 1992 |
|
RAM SINGH SHARMA Vs. PARMOD KUMARI
|
March 6, 1992 |
|
RAMA GUPTA Vs. BAKEMANS HOME PRODUCTS LTD
|
January 31, 1992 |
|
RAMA SINGH Vs. HARYANA SCHOOL EDUCATION BOARD, BHIWANI AND OTHERS
|
January 15, 1992 |
|
RAMESH Vs. STATE OF HARYANA
|
July 28, 1992 |
|
RAMESH CHAND Vs. THE STATE OF HARYANA
|
February 12, 1992 |
|
RAMESH CHAND DHAND Vs. STATE OF PUNJAB AND ORS.
|
October 15, 1992 |
|
RAMESH CHAND SUBHASH Vs. VED KUMARI
|
July 16, 1992 |
|
RAMESH CHANDER Vs. MADAN GOPAL, PROPRIETOR FIRM MADAN GOPAL PAWAN KUMAR
|
April 9, 1992 |
|
RAMESH CHANDER JOON Vs. STATE OF HARYANA
|
May 26, 1992 |
|
RAMESH CHANDER SEHGAL Vs. STATE OF HARYANA AND OTHERS
|
November 5, 1992 |
|
RAMESH K. SRIVASTAVA Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
August 27, 1992 |
|
RAMESH KUMAR Vs. GRAM PANCHAYAT, ROHNATH
|
January 27, 1992 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
September 18, 1992 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
October 15, 1992 |
|
RAMESH KUMARI Vs. BARHMA NAND ALIAS BARHAM PARKASH
|
December 11, 1992 |
|
RAMESH PAL Vs. THE STATE OF HARYANA
|
March 25, 1992 |
|
RAMPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 7, 1992 |
|
RAMPHAL Vs. STATE OF HARYANA
|
November 27, 1992 |
|
RAMRATI Vs. JAGMAL SINGH
|
December 4, 1992 |
|
RAMU NATH Vs. RAJ KUMAR
|
August 24, 1992 |
|
RAN SINGH Vs. STATE OF HARYANA
|
July 17, 1992 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
March 18, 1992 |
|
RANBIR SINGH Vs. PUNJAB UNIVERSITY
|
January 31, 1992 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
October 29, 1992 |
|
RANJEEV BANGA Vs. PRINCIPAL PUNJAB ENGINEERING COLLEGE
|
December 14, 1992 |
|
RANJIT KUMAR LOHRIA Vs. MADAN LAL
|
September 15, 1992 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
January 20, 1992 |
|
RANJU SHARMA Vs. STATE OF HARYANA
|
November 20, 1992 |
|
RANVIR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
|
April 29, 1992 |
|
RASHID Vs. RAFIA
|
January 28, 1992 |
|
RASHMANI EXPORTS Vs. STATE OF HARYANA
|
January 30, 1992 |
|
RASIL SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDAR
|
July 27, 1992 |
|
RASILA RAM Vs. STATE OF HARYANA AND ORS.
|
April 23, 1992 |
|
RATIA (DECEASED) REPRESENTED BY LRS Vs. SMT. KARTI AND OTHERS
|
August 18, 1992 |
|
RATTAN LAL Vs. STATE OF HARYANA
|
October 28, 1992 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
November 2, 1992 |
|
RATTAN SINGH Vs. KANTA DEVI
|
August 10, 1992 |
|
RATTAN SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
|
September 2, 1992 |
|
RATTAN SINGH Vs. RATTAN SINGH
|
January 28, 1992 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
August 4, 1992 |
|
RAVI KANT Vs. KAURA RAM
|
July 21, 1992 |
|
RAVINDER KUMAR Vs. NAUHRIA RAM
|
August 10, 1992 |
|
RAVINDER KUMAR SHARMA Vs. OM PARKASH
|
October 14, 1992 |
|
RAVINDER SINGH Vs. KARAM CHAND PROP PAWAN ENGG WORKS
|
September 3, 1992 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 1992 |
|
RAVINDER SINGH Vs. GURU NANAK DEV UNIVERSITY
|
December 11, 1992 |
|
RAWEL SINGH Vs. STATE OF PUNJAB
|
January 21, 1992 |
|
REGIONAL P.F. COMMISSIONER Vs. TAYLOR INSTRUMENT CO. (INDIA) LTD
|
July 17, 1992 |
|
REHMAT MASIH Vs. FINANCIAL COMMISSIONER TAXATION
|
October 29, 1992 |
|
RENU Vs. JAGJIWAN SINGH
|
May 29, 1992 |
|
RENU AHUJA Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
RESHMA INDUSTRIAL CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 23, 1992 |
|
RIAS STEEL PIPE INDUSTRIES, PVT LTD Vs. SATYA NARAYAN MAHAWAR
|
January 22, 1992 |
|
RISAL SINGH Vs. LAL SINGH
|
August 7, 1992 |
|
RISAL SINGH Vs. STATE OF HARYANA
|
August 12, 1992 |
|
RISHI PAL, TICKET VERIFIER Vs. STATE OF HARYANA
|
March 27, 1992 |
|
RITA KHANNA Vs. R S TRADERS
|
October 1, 1992 |
|
ROHTAS Vs. STATE OF HARYANA
|
August 6, 1992 |
|
ROHTAS Vs. STATE OF HARYANA
|
October 16, 1992 |
|
RONKI RAM Vs. STATE OF PUNJAB
|
March 4, 1992 |
|
ROOP CHAND Vs. STATE OF HARYANA
|
March 18, 1992 |
|
ROOP LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
January 23, 1992 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
January 27, 1992 |
|
ROSHAN LAL Vs. UNION TERRITORY OF CHANDIGARH
|
December 14, 1992 |
|
ROY CHAUDHARY Vs. KRISHNA PAPER BOARD MILLS
|
November 30, 1992 |
|
RULI RAM Vs. STATE OF HARYANA
|
March 30, 1992 |
|
S A S NAGAR FRIENDS PLOT HOLDERS CO-OP HOUSE BUILDING SOCIETY LTD Vs. ADDITIONAL REGISTRAR (D) CO-OPERATIVE SOCIETIES
|
February 3, 1992 |
|
S GOPAL SINGH Vs. PUNJAB STATE
|
February 24, 1992 |
|
S K BUDHIRAJA Vs. STATE OF HARYANA
|
July 14, 1992 |
|
S K LAJPAL Vs. STATE OF HARYANA
|
March 13, 1992 |
|
S K MANGAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
April 22, 1992 |
|
S NARINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 1992 |
|
S. JOGINDER SINGH CHATHA Vs. STATE OF PUNJAB
|
October 1, 1992 |
|
S.B. KHANGWAL, EXCISE AND TAXATION COMMISSIONER Vs. PARYAG CHAND PUNAM CHAND
|
April 10, 1992 |
|
S.C. DHANDA Vs. STATE OF HARYANA
|
September 10, 1992 |
|
S.I. JIWAN RAM Vs. STATE OF HARYANA
|
July 20, 1992 |
|
S.K. MALHOTRA Vs. HARYANA STATE ELECTRICITY BOARD
|
August 14, 1992 |
|
S.K. SHARMA Vs. PRAN SETH
|
July 28, 1992 |
|
S.P. BEDI Vs. BALBIR KAUR
|
March 6, 1992 |
|
S.R. BUILDERS LIMITED AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
February 12, 1992 |
|
S.S. AHLAWAT Vs. THE STATE OF HARYANA AND OTHERS
|
January 21, 1992 |
|
SABAR KHAN Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND ORS.
|
January 23, 1992 |
|
SADA SINGH Vs. STATE OF PUNJAB
|
November 2, 1992 |
|
SADHU Vs. STATE OF HARYANA
|
February 7, 1992 |
|
SADHU Vs. STATE OF HARYANA
|
February 6, 1992 |
|
SADHU RAM Vs. SUPERINTENDING CANAL OFFICER, SIRSA
|
September 14, 1992 |
|
SADHU RAM Vs. SECRETARY TO GOVERNMENT, HARYANA, P WD IRRIGATION DEPARTMENT, CIVIL SECRETARIAT, CHANDIGARH
|
February 21, 1992 |
|
SADHU RAM Vs. S P KARWAL
|
February 26, 1992 |
|
SADHU RAM Vs. STATE OF HARYANA
|
January 8, 1992 |
|
SADHU RAM KUSLA Vs. THE STATE OF PUNJAB
|
February 6, 1992 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
September 1, 1992 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
March 18, 1992 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
July 31, 1992 |
|
SADHU SINGH Vs. HARNAM SINGH
|
August 11, 1992 |
|
SAGINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 28, 1992 |
|
SAHAS MAL AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
January 27, 1992 |
|
SAHEL SINGH Vs. RATTAN SINGH
|
September 11, 1992 |
|
SAHI RAM Vs. STATE OF PUNJAB AND ANR.
|
February 4, 1992 |
|
SAHIB DITTAMAL Vs. COMMISSIONER JULLUNDUR DIVISION
|
March 24, 1992 |
|
SAHIB RAM Vs. HARYANA STATE
|
January 9, 1992 |
|
SAHIB SINGH Vs. U T CHANDIGARH
|
January 7, 1992 |
|
SAHIB SINGH Vs. RAM KUMAR
|
August 11, 1992 |
|
SAHIB SINGH Vs. STATE OF HARYANA
|
October 21, 1992 |
|
SAMAR DAS Vs. BARBARA DASS
|
November 20, 1992 |
|
SAMITI KHANNA Vs. AROON KHANNA
|
April 9, 1992 |
|
SAMPURAN SINGH Vs. JARNAIL SINGH
|
January 17, 1992 |
|
SAMUAL PHILIP Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
|
March 30, 1992 |
|
SANGAM BISCUIT FACTORY Vs. PUNJAB FINANCIAL CORPORATION
|
July 22, 1992 |
|
SANGITA ARORA Vs. VISHNU KUMAR ARORA
|
May 11, 1992 |
|
SANJEEV AGGARWAL Vs. PUNJAB UNIVERSITY
|
August 25, 1992 |
|
SANJEEV SHARMA Vs. PUNJAB SCHOOL EDUCATION BOARD
|
January 29, 1992 |
|
SANJIV KUMAR Vs. SAVITA VIJ
|
September 1, 1992 |
|
SANT LAL JUNEJA Vs. DES RAJ
|
July 15, 1992 |
|
SANT SINGH AND OTHERS Vs. VIIKRAM SOOD AND OTHERS
|
January 20, 1992 |
|
SANTA SINGH Vs. ARJAN SINGH
|
February 4, 1992 |
|
SANTOKH SINGH Vs. SECRETARY TO GOVT OF INDIA, MINISTRY OF PETROLEUM, NEW DELHI
|
February 5, 1992 |
|
SANTOKH SINGH Vs. PUNJAB WAKF BOARD AMBALA CANTT
|
January 9, 1992 |
|
SANTOKH SINGH Vs. SURINDER KAUR
|
January 28, 1992 |
|
SANTOSH (DIED) BY HER LRS Vs. STATE OF PUNJAB
|
May 27, 1992 |
|
SANTOSH CHAHAR AND OTHERS Vs. THE MAHARISHI DAYANAND UNIVERSITY, ROHTAK THROUGH ITS REGISTRAR
|
November 5, 1992 |
|
SANTOSH KUMAR Vs. TARA SINGH
|
March 23, 1992 |
|
SANTOSH KUMAR SETHI Vs. FOOD CORPORATION OF INDIA
|
March 3, 1992 |
|
SANTOSH RANI Vs. BIMLA MALHOTRA
|
August 18, 1992 |
|
SANTOSH SINGH Vs. STATE OF PUNJAB
|
October 21, 1992 |
|
SARABJIT SINGH @ SHABA Vs. STATE OF PUNJAB
|
July 15, 1992 |
|
SARASWATI DEVI Vs. SURESH JHAWAR
|
March 30, 1992 |
|
SARASWATI ETC Vs. SURESH JHAWER
|
March 30, 1992 |
|
SARDAR GURDIAL SINGH Vs. UNION OF INDIA
|
August 31, 1992 |
|
SARDAR SINGH AND ANOTHER Vs. LACHMI BAI
|
July 23, 1992 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
August 18, 1992 |
|
SARDARI LAL Vs. STATE OF PUNJAB
|
January 31, 1992 |
|
SARDARI LAL Vs. STATE OF PUNJAB
|
July 23, 1992 |
|
SARDARI LAL Vs. STATE OF HARYANA
|
April 9, 1992 |
|
SARDUL SINGH Vs. STATE OF PUNJAB
|
November 23, 1992 |
|
SARFRAZ AHMED USMANI Vs. PUNJAB WAKF BOARD AND ORS.
|
November 16, 1992 |
|
SAROJ DEVI Vs. BARU RAM
|
February 12, 1992 |
|
SAROJ GUPTA Vs. STATE OF HARYANA
|
February 13, 1992 |
|
SAROJ KUMARI Vs. VED PARKASH
|
July 31, 1992 |
|
SARPANCH GRAM PANCHAYAT Vs. TARA BAI
|
May 13, 1992 |
|
SARTO Vs. DHAN RAM
|
September 28, 1992 |
|
SARUP CHAND Vs. M K PAPER AND BOARD MILLS PVT LTD
|
February 26, 1992 |
|
SARUP SINGH Vs. STATE OF HARYANA
|
September 16, 1992 |
|
SARV MITTAR SHARMA SPECIAL SECRETARY Vs. PUNJAB AND HARYANA HIGH COURT
|
February 17, 1992 |
|
SARV MITTAR SHARMA, SPECIAL SECY., PUNJAB AND HARYANA HIGH COURT Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR
|
February 17, 1992 |
|
SARWAN SINGH Vs. AJMER SINGH
|
July 22, 1992 |
|
SARWAN SINGH Vs. GRAM PANCHAYAT OF BALAD KALAN
|
July 29, 1992 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
July 22, 1992 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
March 17, 1992 |
|
SARWAN SINGH Vs. RANJIT SINGH
|
July 15, 1992 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
March 26, 1992 |
|
SARWARA RICE MILLS Vs. PUNJAB FINANCIAL CORPORATION
|
January 8, 1992 |
|
SAT PAL Vs. STATE OF PUNJAB
|
August 19, 1992 |
|
SAT PAL Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
SATBIR SINGH Vs. RAJBIR SINGH
|
October 30, 1992 |
|
SATISH Vs. KAMRUDDIN
|
October 22, 1992 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
May 27, 1992 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
April 2, 1992 |
|
SATISH KUMAR SHARMA Vs. STATE OF PUNJAB
|
December 18, 1992 |
|
SATKARTAR SINGH Vs. STATE OF PUNJAB
|
April 22, 1992 |
|
SATNAM Vs. STATE OF PUNJAB
|
November 13, 1992 |
|
SATNAM KAUR Vs. STATE OF HARYANA
|
January 28, 1992 |
|
SATNAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 17, 1992 |
|
SATNAM SINGH Vs. SUPERINTENDENT, DISTRICT JAIL, SIRSA
|
July 6, 1992 |
|
SATPAL NAIN Vs. STATE OF HARYANA
|
November 5, 1992 |
|
SATYA DEVI Vs. RAM PARKASH
|
January 20, 1992 |
|
SATYA DEVI Vs. K K YADAV
|
March 7, 1992 |
|
SATYA PAL Vs. SONA DEVI
|
July 15, 1992 |
|
SATYA PARKASH MEHTA ADVOCATE Vs. MELA RAM
|
October 19, 1992 |
|
SATYA WATI JAIN Vs. SHIV KANT GHAI
|
July 9, 1992 |
|
SATYADEV SHARMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY
|
April 3, 1992 |
|
SATYAVAN Vs. STATE OF HARYANA
|
May 4, 1992 |
|
SATYAVIR SINGH Vs. STATE OF HARYANA
|
January 9, 1992 |
|
SATYAWAN Vs. STATE OF HARYANA
|
November 18, 1992 |
|
SAUDAGAR SINGH Vs. ASSTT CUSTODIAN GENERAL, JULLUNDUR
|
July 13, 1992 |
|
SAVITA Vs. DHARAMVIR KHATRI
|
October 29, 1992 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 1992 |
|
SEVEN SEAS EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 11, 1992 |
|
SEWA SINGH PURWA Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 31, 1992 |
|
SEWS RAM (DIED) Vs. STATE OF HARYANA
|
October 21, 1992 |
|
SH LEKHRAJ MANEK CHAND Vs. COMMISSIONER OF WEALTH-TAX
|
September 30, 1992 |
|
SHADI RAM PASSI Vs. KHARAITI LAL
|
May 7, 1992 |
|
SHADI RAM PASSI Vs. KHARAITI LAL
|
May 27, 1992 |
|
SHAIFALI MAHAJAN Vs. THE STATE OF PUNJAB AND OTHERS
|
August 28, 1992 |
|
SHAKTI METAL BOX Vs. UNION OF INDIA
|
April 2, 1992 |
|
SHAKUNTLA DEVI Vs. ASHOK KUMAR @ BILLU
|
August 7, 1992 |
|
SHALLY Vs. STATE OF HARYANA
|
February 17, 1992 |
|
SHAM ALIAS MAUR Vs. SOM NATH
|
July 29, 1992 |
|
SHAM LAL GOEL Vs. STATE OF HARYANA
|
February 4, 1992 |
|
SHAM SUNDER Vs. RAM KUMAR
|
December 9, 1992 |
|
SHAM SUNDER LAL Vs. DAULAT RAM
|
August 4, 1992 |
|
SHAMA SINGH Vs. MAHLO BIBI
|
January 17, 1992 |
|
SHAMSHER KAUR Vs. THE STATE OF HARYANA
|
May 27, 1992 |
|
SHAMSHER SINGH Vs. DISTRICT & SESSIONS JUDGE, FEROZEPORE
|
July 23, 1992 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
March 6, 1992 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 11, 1992 |
|
SHANGARA SINGH Vs. JAWALA SINGH
|
November 6, 1992 |
|
SHANTI DEVI Vs. SH DASS KUMAR
|
August 7, 1992 |
|
SHANTI DEVI Vs. RAM KUMAR
|
May 11, 1992 |
|
SHANTI LAL Vs. STATE OF HARYANA
|
December 9, 1992 |
|
SHARDDHA JAIN Vs. THE DIRECTOR/PRINCIPAL, MEDICAL COLLEGE, ROHTAK AND OTHERS
|
August 26, 1992 |
|
SHARMA RICE MILLS Vs. ZIMIDARA FRIENDS TRADERS
|
February 25, 1992 |
|
SHASHI KIRAN Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
February 21, 1992 |
|
SHASHI TYAGI Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
May 21, 1992 |
|
SHASHI TYAGI Vs. SURINDER KUMAR SHARMA
|
July 17, 1992 |
|
SHEELA DEVI Vs. STATE OF PUNJAB
|
May 27, 1992 |
|
SHEELA RANI Vs. MEHAR CHAND
|
December 2, 1992 |
|
SHEKHAR CHAND JAIN Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
February 22, 1992 |
|
SHER BAHADUR GULATI Vs. STATE OF HARYANA
|
January 30, 1992 |
|
SHER BAHADUR SINGH Vs. STATE OF PUNJAB
|
August 6, 1992 |
|
SHER CHAND Vs. SURAJ PARKASH
|
August 5, 1992 |
|
SHER SINGH Vs. THE STATE OF HARYANA
|
May 28, 1992 |
|
SHER SINGH Vs. PUNJAB MANDI BOARD
|
May 5, 1992 |
|
SHER SINGH Vs. GURDIAL SINGH
|
August 5, 1992 |
|
SHER SINGH Vs. MEHMA
|
August 24, 1992 |
|
SHER SINGH Vs. BALJIT SINGH
|
September 18, 1992 |
|
SHINGARA SINGH Vs. COLLECTOR
|
October 31, 1992 |
|
SHIROGA INTERNATIONAL P LTD Vs. PUNJAB STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION
|
September 28, 1992 |
|
SHISH PAL & OM PARKASH Vs. CHIEF CANAL OFFICER HARYANA, CHANDIGARH
|
May 29, 1992 |
|
SHISH PAL SINGH Vs. RAFIQ AHMAD
|
January 30, 1992 |
|
SHIV DARSHAN SINGLA Vs. SHAM LAL
|
September 10, 1992 |
|
SHIV GIR Vs. SUB-DIVISIONAL MAGISTRATE
|
March 23, 1992 |
|
SHIV KUMAR Vs. RAJA RAM
|
July 29, 1992 |
|
SHIV NARAIN SINGHAL Vs. STATE OF HARYANA
|
February 27, 1992 |
|
SHIV SHANKAR GOYAL Vs. STATE OF HARYANA
|
December 11, 1992 |
|
SHRI DAULAT RAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
February 25, 1992 |
|
SHRI K.S. PANDHI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 28, 1992 |
|
SHRI RAM PHAL PUNIA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 7, 1992 |
|
SHRIMATI DEVKI Vs. J D KAPAL CHAKRAVARTY
|
November 23, 1992 |
|
SHRIRAM SINGH CHAUHAN Vs. HARYANA STATE ELECTRICITY BOARD
|
February 5, 1992 |
|
SHYAM LAL Vs. STATE OF HARYANA
|
January 13, 1992 |
|
SHYAM SUNDER PASRIJA Vs. THE HINDU EDUCATION SOCIETY (REGD) ROHTAK THROUGH ITS GENERAL SECRETARY, SHRI I.D. AGHI AND OTHERS
|
November 19, 1992 |
|
SIDWAL REFRIGERATION IND P LTD Vs. STATE OF HARYANA
|
January 23, 1992 |
|
SILAK RAM Vs. BHIM SINGH
|
July 10, 1992 |
|
SINGH RAM Vs. JAGIR SINGH
|
March 6, 1992 |
|
SINNU Vs. PALI
|
January 20, 1992 |
|
SIRI RAM Vs. STATE OF PUNJAB
|
November 6, 1992 |
|
SIRI RAM MEHTA Vs. HARBANS LAL KHOSLA
|
August 26, 1992 |
|
SIRI RAM RICE MILLS Vs. STATE OF HARYANA
|
December 1, 1992 |
|
SIS RAM Vs. STATE OF HARYANA
|
February 11, 1992 |
|
SMT. AVTA SAHA Vs. CANARA BANK AND ANR.
|
July 28, 1992 |
|
SMT. KRISHNA RAI Vs. PREM CHAND AND ANR.
|
March 16, 1992 |
|
SMT. NIRMALA ASHRI Vs. STATE OF HARYANA
|
March 31, 1992 |
|
SMT. RAJ SHARMA Vs. LAND ACQUISITION COLLECTOR (F) URBAN, HARYANA, PANCHKULA
|
September 16, 1992 |
|
SMT. SHAKUNTLA RANI Vs. SHRI RAM KANWAR
|
January 15, 1992 |
|
SMT. SURJIT KAUR Vs. STATE OF HARYANA
|
July 23, 1992 |
|
SMT. VED KUMARI Vs. VED PARKASH PROPRIETOR M/S KAILASH HOSIERY WORKS, LUDHIANA
|
February 17, 1992 |
|
SOHAN LAL Vs. AMAR NATH
|
February 14, 1992 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
May 27, 1992 |
|
SOHAN LAL AND OTHERS Vs. CHIEF ENGINEER AND OTHERS
|
December 11, 1992 |
|
SOHAN LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 23, 1992 |
|
SOHAN LAL BHUMBAK TEHSILDAR INDUSTRIES LOANS Vs. STATE OF PUNJAB
|
February 5, 1992 |
|
SOHAN LAL TANWAR Vs. STATE OF HARYANA
|
March 26, 1992 |
|
SOHAN SINGH Vs. DAULAT SINGH
|
June 3, 1992 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
June 14, 1992 |
|
SOHAN SINGH Vs. THE STATE OF PUNJAB
|
May 19, 1992 |
|
SOM MAHAJAN Vs. JITENDER KUMAR
|
October 16, 1992 |
|
SOM NATH Vs. STATE OF PUNJAB
|
December 14, 1992 |
|
SOMANY PILKINGTONS LTD Vs. STATE OF HARYANA
|
May 21, 1992 |
|
SOWAR RAM SINGH Vs. UNION OF INDIA
|
January 14, 1992 |
|
SRI RAM KANYA MAHA VIDYALYA HIGH SCHOOL, NIMAK MANDI, AMRITSAR Vs. JOGINDER BHALLAN
|
January 23, 1992 |
|
STATE BANK OF INDIA Vs. M/S KHADI UTPADAN KENDRA & ANOTHER
|
January 22, 1992 |
|
STATE BANK OF PATIALA Vs. DHARAM PAL
|
March 10, 1992 |
|
STATE BANK OF PATIALA Vs. KHOSLA ENGG CO
|
December 18, 1992 |
|
STATE OF HARYANA Vs. RAMESH CHANDER SEHGAL EX PRESIDENT MUNICIPAL COMMITTEE
|
December 18, 1992 |
|
STATE OF HARYANA Vs. S K BAJAJ
|
October 29, 1992 |
|
STATE OF HARYANA Vs. SHIV SINGH
|
February 22, 1992 |
|
STATE OF HARYANA Vs. SURESH KUMAR
|
April 7, 1992 |
|
STATE OF HARYANA Vs. GURDEV SINGH
|
January 7, 1992 |
|
STATE OF HARYANA Vs. BANWARI LAL
|
February 7, 1992 |
|
STATE OF HARYANA Vs. J C SETHI
|
August 17, 1992 |
|
STATE OF HARYANA Vs. RAI SAHAB
|
April 28, 1992 |
|
STATE OF HARYANA Vs. CHITERIA
|
May 14, 1992 |
|
STATE OF HARYANA Vs. HIRA NAND AND BROS
|
May 22, 1992 |
|
STATE OF HARYANA Vs. HARPHOOL SINGH
|
November 27, 1992 |
|
STATE OF HARYANA Vs. CHAUDHRY RAM VOHRA
|
December 15, 1992 |
|
STATE OF HARYANA Vs. TEK SINGH, CONSTABLE
|
January 21, 1992 |
|
STATE OF HARYANA Vs. JAI NARAIN
|
August 25, 1992 |
|
STATE OF HARYANA Vs. BALWAN SINGH
|
November 26, 1992 |
|
STATE OF HARYANA Vs. UMESH KUMAR NAGPAL
|
December 18, 1992 |
|
STATE OF HARYANA Vs. MANOHAR LAL
|
October 12, 1992 |
|
STATE OF HARYANA Vs. PRABHU DAYAL
|
May 11, 1992 |
|
STATE OF HARYANA Vs. ROSHAN LAL
|
March 26, 1992 |
|
STATE OF HARYANA Vs. HARKH CHAND
|
January 21, 1992 |
|
STATE OF HARYANA Vs. JAGDISH
|
February 26, 1992 |
|
STATE OF HARYANA Vs. DES RAJ
|
February 11, 1992 |
|
STATE OF HARYANA Vs. BAHADUR
|
May 12, 1992 |
|
STATE OF HARYANA Vs. SURAJ MAL
|
March 30, 1992 |
|
STATE OF HARYANA Vs. OM PRAKASH
|
May 6, 1992 |
|
STATE OF HARYANA Vs. DADAM CHAND
|
May 5, 1992 |
|
STATE OF HARYANA Vs. GIRDHARI LAL
|
January 11, 1992 |
|
STATE OF HARYANA THROUGH LOCAL GOVERNMENT DEPARTMENT Vs. RAMESH CHANDER SEHGAL, EX PREMPLOYEES STATE INSURANCE CORPORATIONDENT, MUNICIPAL COMMITTEE
|
December 18, 1992 |
|
STATE OF HARYANA; NANU RAM GOYAL Vs. STATE
|
January 10, 1992 |
|
STATE OF PUNJAB Vs. CONTAINER CONSTRUCTION CO
|
January 17, 1992 |
|
STATE OF PUNJAB Vs. BAJ SINGH
|
January 19, 1992 |
|
STATE OF PUNJAB Vs. HANS RAJ
|
May 15, 1992 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
February 21, 1992 |
|
STATE OF PUNJAB Vs. SUKH RAM SINGH
|
October 14, 1992 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH
|
May 18, 1992 |
|
STATE OF PUNJAB Vs. GURDEEP SINGH
|
November 3, 1992 |
|
STATE OF PUNJAB Vs. MOHIADER SINGH, EX-CONDUCTOR, PUNJAB ROADWAYS
|
January 30, 1992 |
|
STATE OF PUNJAB Vs. MEHNGA RAM
|
January 6, 1992 |
|
STATE OF PUNJAB Vs. KALI
|
October 28, 1992 |
|
STATE OF PUNJAB Vs. R K SINGH
|
January 8, 1992 |
|
STATE OF PUNJAB Vs. UDHAM SINGH
|
January 20, 1992 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
January 23, 1992 |
|
STATE OF PUNJAB Vs. SUBA SINGH
|
March 30, 1992 |
|
STATE OF PUNJAB Vs. NIKKA SINGH
|
March 30, 1992 |
|
STATE OF PUNJAB Vs. MOOL CHAND
|
May 21, 1992 |
|
STATE OF PUNJAB Vs. SOMA VATI
|
May 27, 1992 |
|
STATE OF PUNJAB Vs. SHINGARA SINGH
|
May 14, 1992 |
|
STATE OF PUNJAB Vs. PIARA SINGH
|
May 11, 1992 |
|
STATE OF PUNJAB Vs. INSPECTOR SHAM NATH
|
July 20, 1992 |
|
STATE OF PUNJAB Vs. GURU RAM DASS TRANSPORT COMPANY P LTD
|
July 31, 1992 |
|
STATE OF PUNJAB Vs. NISHAN SINGH
|
August 5, 1992 |
|
STATE OF PUNJAB Vs. V K SOOD
|
September 29, 1992 |
|
STATE OF PUNJAB Vs. BALWINDER SINGH
|
February 12, 1992 |
|
STATE OF PUNJAB Vs. SURAJ KUMAR
|
February 12, 1992 |
|
STATE OF PUNJAB Vs. JAGDISH SINGH
|
January 28, 1992 |
|
STATE OF PUNJAB Vs. LEKH RAJ SAINI
|
February 3, 1992 |
|
STATE OF PUNJAB Vs. LAKH RAM SAINI FORMERLY ACCOUNTANT DEPARTMENT OF AGRICULTURE
|
January 20, 1992 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
January 22, 1992 |
|
STATE OF PUNJAB Vs. VINOD KUMAR
|
March 27, 1992 |
|
STATE OF PUNJAB Vs. TEHAL SINGH
|
February 26, 1992 |
|
STATE OF PUNJAB Vs. KARNAIL SINGH
|
February 24, 1992 |
|
STATE OF PUNJAB Vs. DHILLON TRANSPORT CO
|
September 30, 1992 |
|
STATE OF PUNJAB Vs. LAL SINGH
|
March 31, 1992 |
|
STATE OF PUNJAB Vs. ACHHAR SINGH
|
March 25, 1992 |
|
STATE OF PUNJAB Vs. SEWA SINGH
|
January 7, 1992 |
|
STATE OF PUNJAB Vs. KARAM CHAND RAJINDER KUMAR
|
February 2, 1992 |
|
STATE OF PUNJAB Vs. RAMESH CHAND
|
March 25, 1992 |
|
STATE OF PUNJAB Vs. DARSHAN SINGH
|
April 2, 1992 |
|
STATE OF PUNJAB Vs. ANGREJ SINGH
|
April 3, 1992 |
|
STATE OF PUNJAB Vs. GURJANT SINGH
|
March 10, 1992 |
|
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
|
March 13, 1992 |
|
STATE OF PUNJAB Vs. HARDEV SINGH
|
March 30, 1992 |
|
STATE OF PUNJAB Vs. MANGA SINGH
|
January 31, 1992 |
|
STATE OF PUNJAB Vs. GURMEJ SINGH
|
May 4, 1992 |
|
STATE OF PUNJAB Vs. NEW AKAL LAND & FINANCE PVT. LTD. AND ANOTHER
|
November 24, 1992 |
|
STATE OF PUNJAB Vs. PARSHOTAM DASS
|
October 28, 1992 |
|
STATE OF PUNJAB Vs. IQBAL KAUR
|
November 18, 1992 |
|
STATE OF PUNJAB Vs. KULDIP SINGH
|
November 30, 1992 |
|
STATE OF PUNJAB Vs. HARJINDER SINGH, CONDUCTOR
|
September 16, 1992 |
|
STATE OF PUNJAB Vs. NARINDER KUMAR
|
September 11, 1992 |
|
STATE OF PUNJAB Vs. BAKHTAWAR LAL
|
October 20, 1992 |
|
STATE OF PUNJAB Vs. RAJ KUMAR
|
September 14, 1992 |
|
STATE OF PUNJAB Vs. JAGJIVAN RAM
|
November 2, 1992 |
|
STATE OF PUNJAB Vs. DES RAJ
|
May 14, 1992 |
|
STATE OF PUNJAB Vs. BACHAN SINGH
|
August 12, 1992 |
|
STATE OF PUNJAB Vs. SMT. GURCHARAN KAUR
|
September 1, 1992 |
|
STATE OF PUNJAB Vs. SOM NATH
|
July 20, 1992 |
|
STATE OF PUNJAB Vs. A.V. UNNIKRISHANAN
|
October 12, 1992 |
|
STATE OF PUNJAB Vs. SANDEEP BUS SERVICE PVT. LIMITED
|
December 2, 1992 |
|
STATE OF PUNJAB Vs. SHAM LAL WADHAWAN
|
August 4, 1992 |
|
STATE OF PUNJAB Vs. M/S. GLOBE CONSTRUCTION CO.
|
March 27, 1992 |
|
STATE OF PUNJAB AND ANOTHER Vs. SH. B.B. AGGARWAL
|
January 15, 1992 |
|
STATE OF PUNJAB AND OTHERS Vs. P.L. DUA & SONS
|
August 27, 1992 |
|
STATE OF UTTAR PRADESH Vs. LAJJA RAM GARG AND SONS
|
July 20, 1992 |
|
STATE TRANSPORT COMMISSIONER, PUNJAB Vs. BHAJAN SINGH
|
August 26, 1992 |
|
STEEL AUTHORITY OF INDIA LIMITED EMPLOYEES UNION Vs. STATE OF HARYANA
|
January 22, 1992 |
|
SUB INSPECTOR RAM PHOOL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 7, 1992 |
|
SUBASH CHANDER Vs. STATE OF PUNJAB
|
May 14, 1992 |
|
SUBE SINGH Vs. HAWA SINGH
|
January 30, 1992 |
|
SUBEDAR BRIJ BHUSHAN MEHTA Vs. STATE OF HARYANA
|
July 6, 1992 |
|
SUBEDAR M VELAYUDHAM Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA
|
May 6, 1992 |
|
SUBEG SINGH Vs. STATE OF HARYANA
|
July 24, 1992 |
|
SUBHASH CHAND Vs. ASHOK KUMAR TAYAL
|
March 16, 1992 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
September 17, 1992 |
|
SUBHASH CHANDER GOYAL Vs. SIRI PAL JAIN EXECUTIVE DIRECTOR, OSWAL WOOLLEN MILLS
|
October 19, 1992 |
|
SUBHASH CHANDER JOSHI Vs. BHAGWANT SINGH AHIUWALIA
|
November 18, 1992 |
|
SUCHA SINGH Vs. JAMNA
|
January 20, 1992 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
July 27, 1992 |
|
SUDARSHAN KUMAR SYAL Vs. STATE OF PUNJAB
|
May 26, 1992 |
|
SUDERSHAN FINANCE CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, ETC
|
May 28, 1992 |
|
SUDESH JUNEJA Vs. HARYANA HARIJAN KALYAN NIGAM LTD
|
November 18, 1992 |
|
SUDESH KUMARI DUA Vs. RAMESH
|
January 29, 1992 |
|
SUDHA RAM Vs. KRISHAN LAL
|
November 27, 1992 |
|
SUDHIR KUMAR Vs. THE STATE OF PUNJAB
|
June 3, 1992 |
|
SUHAN BAI ALIAS SOHU BAI Vs. SURJAN SINGH
|
February 10, 1992 |
|
SUKHBIR SINGH Vs. MANSA RAM
|
August 14, 1992 |
|
SUKHBIR SINGH Vs. STATE OF HARYANA
|
August 7, 1992 |
|
SUKHBIR SINGH Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
July 21, 1992 |
|
SUKHDARSHAN SINGH Vs. RANJIT KAUR
|
February 12, 1992 |
|
SUKHDEV ALIAS BHALIA Vs. STATE OF HARYANA
|
July 30, 1992 |
|
SUKHDEV KUMAR BALI Vs. SHRIMATI SWATANTAR BALA
|
March 4, 1992 |
|
SUKHDEV SHARMA ETC Vs. STATE OF HARYANA
|
September 29, 1992 |
|
SUKHDEV SINGH Vs. HARBHAJAN SINGH
|
February 27, 1992 |
|
SUKHDEV SINGH Vs. UNION OF INDIA
|
December 15, 1992 |
|
SUKHDEV SINGH Vs. UNION OF INDIA
|
May 14, 1992 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
September 11, 1992 |
|
SUKHDEV SINGH Vs. THE UNION OF INDIA
|
February 14, 1992 |
|
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
|
August 13, 1992 |
|
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
|
February 17, 1992 |
|
SUKHDEV SINGH CHEEMA Vs. STATE OF PUNJAB
|
February 7, 1992 |
|
SUKHINDER SINGH Vs. STATE OF PUNJAB
|
August 26, 1992 |
|
SUKHINDER SINGH SOMAL Vs. UNION OF INDIA AND OTHERS
|
September 22, 1992 |
|
SUKHJIT KAUR ALIAS BHAJAN KAUR Vs. SURJIT KAUR
|
March 12, 1992 |
|
SUKHMINDER SINGH Vs. FINANCIAL COMMISSIONER APPEALS
|
May 4, 1992 |
|
SUKHMOHINDER SINGH Vs. UNION OF INDIA
|
May 7, 1992 |
|
SUKHRAM SINGH Vs. GURDEV SINGH
|
December 19, 1992 |
|
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
May 6, 1992 |
|
SUKHWINDER SINGH Vs. THE ASSISTANT COLLECTOR OF CUSTOMS
|
February 27, 1992 |
|
SUKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 17, 1992 |
|
SULEMAN ALIAS SULLA Vs. ALAM CHAND
|
May 14, 1992 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
October 20, 1992 |
|
SUMAN KUMAR Vs. GRAM PANCHAYAT
|
January 17, 1992 |
|
SUMANJIT KAUR BAJWA Vs. STATE OF PUNJAB
|
January 13, 1992 |
|
SUMANJIT SINGH Vs. SATISH KUMAR
|
May 22, 1992 |
|
SUMER SINGH Vs. KASHI RAM
|
May 18, 1992 |
|
SUMITRA DEVI Vs. NARENDER SINGH
|
September 29, 1992 |
|
SUNDARI DEVI Vs. RAM LAL
|
September 29, 1992 |
|
SUNDER LAL ALIAS SHANKER LAL Vs. STATE OF PUNJAB
|
July 31, 1992 |
|
SUNDER PAL Vs. STATE OF HARYANA
|
July 8, 1992 |
|
SUNDER SHAM KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT
|
January 28, 1992 |
|
SUNDER SHRI SHEOJI Vs. RAMESHWAR DASS
|
January 21, 1992 |
|
SUNIL KUMAR Vs. NASRU
|
July 30, 1992 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
December 2, 1992 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
December 1, 1992 |
|
SUNIL KUMAR AND OTHERS Vs. UNION OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
January 28, 1992 |
|
SUNITA GANDHI Vs. UPINDER GANDHI
|
July 25, 1992 |
|
SUNITA THEREJA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
December 18, 1992 |
|
SUNITA THEREJA ORDER Vs. CHANDIGARH
|
December 18, 1992 |
|
SURAJ MAL Vs. ZAHOOR KHAN & OTHERS
|
February 3, 1992 |
|
SURAJ MAL AND OTHERS Vs. P.P. BHAT AND OTHERS
|
May 21, 1992 |
|
SURAT SINGH AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
February 4, 1992 |
|
SURENDER SINGH Vs. REGISTRAR, CO-OP SOCIETIES, HARYANA
|
November 25, 1992 |
|
SURESH KUMAR Vs. SMT. ASHA RANI
|
July 24, 1992 |
|
SURINDER Vs. COLLECTOR-CUM-DISTRICT DEVELOPMENT AND PANCHAYATS OFFICER
|
March 16, 1992 |
|
SURINDER KAUR Vs. GURDIP SINGH
|
July 29, 1992 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
August 17, 1992 |
|
SURINDER KUMAR Vs. MURARI LAL
|
May 19, 1992 |
|
SURINDER KUMAR ARYA Vs. PREM CHANDER SHARMA
|
November 27, 1992 |
|
SURINDER KUMAR CHADDA Vs. RAJ RANI MEHTA
|
May 26, 1992 |
|
SURINDER KUMAR CHADHA Vs. RAJ RANI MEHTA
|
May 30, 1992 |
|
SURINDER KUMAR SHARMA Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
|
September 14, 1992 |
|
SURINDER MOHAN Vs. STATE OF PUNJAB
|
June 28, 1992 |
|
SURINDER MOHAN SHARMA Vs. STATE OF HARYANA
|
August 20, 1992 |
|
SURINDER SHAM KAPOOR Vs. PUNJAB AND HARYANA HIGH COURT CHANDIGARH
|
January 28, 1992 |
|
SURINDER SINGH Vs. VED PARKASH
|
November 3, 1992 |
|
SURINDERJIT SINGH Vs. GURDEEP KAUR
|
July 17, 1992 |
|
SURJAN SINGH Vs. AMARJIT SINGH
|
June 27, 1992 |
|
SURJAN SINGH Vs. AMARJIT SINGH
|
May 27, 1992 |
|
SURJIT KAUR Vs. DIRECTOR OF HIGHER EDUCATION, HARYANA AT CHANDIGARH AND OTHERS
|
February 5, 1992 |
|
SURJIT KUMAR SHARMA Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
SURJIT MEHTA Vs. STATE OF HARYANA
|
March 26, 1992 |
|
SURJIT MEHTA Vs. STATE OF HARYANA
|
May 19, 1992 |
|
SURJIT SINGH Vs. SH GIAN SINGH GANDHI
|
August 31, 1992 |
|
SURJIT SINGH Vs. SHEELA BAI
|
May 20, 1992 |
|
SURJIT SINGH SAHNI Vs. UNION BANK OF INDIA
|
August 10, 1992 |
|
SUSHIL KAJAL Vs. JAL SINGH
|
October 23, 1992 |
|
SUSHIL KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
May 6, 1992 |
|
SUSHMA BAWA Vs. RAVINDER NATH
|
January 12, 1992 |
|
SWARAN KAUR Vs. UNION OF INDIA
|
January 21, 1992 |
|
SWARAN KAUR Vs. RAKESH RAJ
|
January 30, 1992 |
|
SWARAN LATA Vs. DEV KUMAR
|
April 3, 1992 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
August 28, 1992 |
|
SWARANJIT KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 3, 1992 |
|
SWINDER SINGH ALIAS BADRU ALIAS KAIRON Vs. STATE OF PUNJAB
|
August 18, 1992 |
|
SYSTOPICALABO RATORIBS PRIVATE LIMITED Vs. PREM GUPTA, DRUGS CONTROLLER (INDIA),
|
June 3, 1992 |
|
T M DAK Vs. HARYANA AGRICULTURAL UNIVERSITY, HISSAR
|
July 30, 1992 |
|
TANEJA WOOLLEN MILLS Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE AND ORS.
|
July 8, 1992 |
|
TANU Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH
|
July 15, 1992 |
|
TAR BALBIR SINGH Vs. UNION OF INDIA
|
January 20, 1992 |
|
TARA CHAND Vs. DIRECTOR GENERAL OF POLICE
|
March 4, 1992 |
|
TARA CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 18, 1992 |
|
TARA SINGH Vs. JOINT DIRECTOR PANCHAYAT ETC
|
December 2, 1992 |
|
TARA SINGH Vs. DALIP SINGH
|
February 11, 1992 |
|
TARA SINGH CONTRACTOR Vs. UNION OF INDIA
|
April 1, 1992 |
|
TARA SINGH JASSAL Vs. GURDIAL SINGH BRAR
|
September 8, 1992 |
|
TARJINDER SINGH Vs. STATE OF HARYANA
|
July 20, 1992 |
|
TARLOCHAN SINGH Vs. BHAJAN SINGH
|
February 24, 1992 |
|
TARLOK CHAND Vs. VIJAY KUMAR
|
June 3, 1992 |
|
TARLOK CHAND Vs. VIJAY KUMAR
|
May 3, 1992 |
|
TARLOKI NATH AVINASH CHANDER HUF Vs. COMMISSIONER OF INCOME-TAX
|
November 25, 1992 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
May 15, 1992 |
|
TARSEM SINGH Vs. STATE OF HARYANA
|
February 24, 1992 |
|
TARSEM SINGH Vs. UNION OF INDIA
|
March 17, 1992 |
|
TARSEM SINGH Vs. STATE OF PUNJAB
|
January 23, 1992 |
|
TARSEM SINGH Vs. AJIT SINGH
|
November 16, 1992 |
|
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. RAJINDER KUMAR SONI
|
July 23, 1992 |
|
TEG SINGH Vs. KRISHAN LAL
|
January 28, 1992 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
September 4, 1992 |
|
TEHLIWALA JATTAN COOPERATIVE AGRICULTURE SERVICE SOCIETY, TAHLIWALA JATTAN Vs. COMMISSIONER (APPEALS), JALANDHAR DIVN.
|
January 22, 1992 |
|
TEJ BHAN Vs. PUNJAB NATIONAL BANK
|
February 28, 1992 |
|
TEJ KAUR Vs. AMARJIT KAUR
|
November 18, 1992 |
|
TEJ PAL SINGH Vs. UNION 0F INDIA UOI
|
April 7, 1992 |
|
TEJ RAM Vs. STATE OF HARYANA
|
October 31, 1992 |
|
TEK RAM Vs. STATE OF HARYANA
|
July 9, 1992 |
|
THAKUR DASS Vs. STATE OF HARYANA
|
December 18, 1992 |
|
THANDI RAM Vs. MANGU RAM
|
December 1, 1992 |
|
THE DASHMESH GIRLS EDUCATIONAL COUNCIL AT MUKTSAR Vs. GURCHARAN SINGH AND OTHERS
|
March 31, 1992 |
|
THE PRESIDENT GOBIND PURA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
August 3, 1992 |
|
THE PUNJAB STATE & ORS. Vs. HARBHAJAN SINGH
|
December 4, 1992 |
|
THE STATE OF HARYANA AND ANOTHER Vs. SHRI RAJESH KUMAR AND OTHERS
|
August 19, 1992 |
|
THE STATE OF PUNJAB Vs. RAM DAS AND ANOTHER
|
September 9, 1992 |
|
THE STATE OF PUNJAB Vs. DR. ASA SINGH (RETD.)
|
November 25, 1992 |
|
THE STATE OF PUNJAB Vs. GURMIT SINGH
|
May 15, 1992 |
|
THE STATE OF PUNJAB Vs. V.K. SOOD
|
September 20, 1992 |
|
THE STATE OF PUNJAB Vs. GURJEET SINGH
|
January 29, 1992 |
|
THE STATE OF PUNJAB Vs. SURINDER KUMAR ALIAS CHHINDA
|
May 5, 1992 |
|
THE STATE OF PUNJAB Vs. HARNEK SINGH
|
February 27, 1992 |
|
THE STATE OF PUNJAB Vs. INDERJIT
|
February 6, 1992 |
|
THE STATE OF PUNJAB & ORS. Vs. RAVINDER SINGH BRAR
|
August 26, 1992 |
|
THE STATE OF PUNJAB AND ANOTHER Vs. AMAR SINGH III AND OTHERS
|
December 9, 1992 |
|
THE STATE OF PUNJAB THROUGH GENERAL MANAGER, PUNJAB ROADWAYS, ROPAR Vs. MOHINDER SINGH, EX
|
January 30, 1992 |
|
THE STATE OF PUNJAB THROUGH SECRETARY EDUCTION, PUNJAB AND ANOTHER Vs. INDERJIT AND OTHERS
|
August 19, 1992 |
|
THE TRIBUNE TRUST Vs. THE STATE OF PUNJAB AND ORS.
|
January 13, 1992 |
|
THE TRIBUNE TRUST, CHANDIGARH Vs. THE STATE OF PUNJAB
|
January 13, 1992 |
|
TILAK KUMAR Vs. SUMETI DEVI
|
November 18, 1992 |
|
TILAK RAJ Vs. RACHHPAL SINGH
|
August 12, 1992 |
|
TILAK RAJ SETHI Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA, CHANDIGARH
|
December 3, 1992 |
|
TIRLOK CHAND Vs. KAMAL KANT
|
July 22, 1992 |
|
TRILOK CHAND JAIN Vs. SWASTIKA STRIPS PVT LTD
|
March 12, 1992 |
|
TULSI RAM Vs. STATE OF HARYANA
|
September 18, 1992 |
|
TULSI RAM SALIG RAM Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
|
December 2, 1992 |
|
U C SAXENA MANAGING DIRECTOR MEHRA MACHINES AND EQUIPMENTS PVT LTD Vs. MADAN MOHAN
|
December 3, 1992 |
|
U.B. BUKANA Vs. STATE OF PUNJAB
|
July 30, 1992 |
|
UDAI SHANKER Vs. RATTAN SINGH
|
July 9, 1992 |
|
UJAGAR SINGH Vs. KARNAIL SINGH
|
September 7, 1992 |
|
UJAGAR SINGH Vs. GURDIP SINGH
|
January 6, 1992 |
|
UMA AGGARWAL Vs. YADVINDER THAKAR
|
July 13, 1992 |
|
UMESH KUMAR NAGPAL Vs. STATE OF HARYANA
|
February 21, 1992 |
|
UNION OF INDIA Vs. RAM SARUP SAINI
|
July 31, 1992 |
|
UNION OF INDIA Vs. SHASTRI CONSTRUCTION CO
|
March 13, 1992 |
|
UNION OF INDIA Vs. EX-CONSTABLE MADAN SINGH
|
November 17, 1992 |
|
UNION OF INDIA Vs. DARSHAN SINGH AHUJA
|
January 17, 1992 |
|
UNION OF INDIA Vs. V.P. ANAND
|
June 3, 1992 |
|
UNION OF INDIA Vs. GIAN CHAND
|
November 16, 1992 |
|
UNION TERRITORY Vs. BISHAN LAL
|
May 6, 1992 |
|
UNITED COMMERCIAL BANK Vs. NIRMAL SINGH SANDHU
|
June 2, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. SARBJIT KAUR
|
July 29, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. ALOKH DEV PARSHAD
|
December 25, 1992 |
|
UNITED PESTICIDES Vs. STATE OF PUNJAB
|
January 28, 1992 |
|
URMILA M RAM Vs. PATRAS MASIH
|
November 25, 1992 |
|
USHA DIWAN Vs. ASHOK KUMAR
|
February 12, 1992 |
|
USHA KIRAN Vs. THE STATE U.T. CHANDIGARH
|
August 12, 1992 |
|
USHA KUMARI Vs. STATE OF HARYANA
|
February 26, 1992 |
|
USHA RANI Vs. BALDEV SINGH
|
March 12, 1992 |
|
USHA RANI Vs. BALDEV RAJ
|
March 25, 1992 |
|
UTTRA KUMARI Vs. BHAKRA BEAS MANAGEMENT BOARD
|
July 14, 1992 |
|
V P GAUTAM Vs. STATE OF HARYANA
|
February 3, 1992 |
|
VAJEER Vs. STATE OF HARYANA
|
April 1, 1992 |
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VARINDER MOHAN SINGH GROVER Vs. JEET KAUR
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May 15, 1992 |
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VAS DEV Vs. ASHOK KUMAR
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January 31, 1992 |
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VED BHUSHAN Vs. THE STATE OF PUNJAB
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May 19, 1992 |
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VED PARKASH Vs. STATE OF HARYANA
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September 28, 1992 |
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VED PARKASH Vs. STATE OF HARYANA
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July 24, 1992 |
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VED PARKASH (DECEASED) REPRESENTED BY HIS LRS Vs. KRISHAN CHAND
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December 14, 1992 |
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VED PARKASH ALIAS MAUJI FITTER Vs. SONA ALIAS SWARNA
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November 3, 1992 |
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VED PARKASH ALIAS TATOO Vs. STATE OF HARYANA
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July 15, 1992 |
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VED PARKASH SHARMA Vs. PRESIDING OFFICER, LABOUR COURT
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August 28, 1992 |
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VED VART SHASHTRI Vs. VIRENDER SINGH
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September 24, 1992 |
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VEEDA CHHABRA Vs. UNION TERRITORY OF CHANDIGARH
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October 30, 1992 |
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VEENA KUMARI Vs. STATE OF PUNJAB
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October 22, 1992 |
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VEER SINGH AND ANOTHER Vs. THE STATE OF HARYANA THROUGH ITS SECRETARY, DEPTT. OF EDUCATION, HARYANA, CIVIL SECRETARIAT, AT CHANDIGARH AND ANOTHER
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January 17, 1992 |
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VEERAN WALI Vs. SULAKHAN SINGH
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July 24, 1992 |
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VIDHYA RATTAN Vs. PAVITTAR SINGH
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August 28, 1992 |
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VIDYA PARKASH HARNAL, DEPUTY PUBLIC ANALYST, STATE FOOD LABORATORY, HARYANA, CHANDIGARH Vs. STATE OF HARYANA
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January 20, 1992 |
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VIDYA PARKASH SHARMA Vs. KRISHAN KUMAR PURI
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November 4, 1992 |
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VIDYA SAGAR Vs. SANTOSH KUMAR WIFE OF BALKRISHAN SHARMA
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January 23, 1992 |
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VIDYA SAGAR (DECEASED) REPRESENTED BY HIS L RS Vs. STATE OF PUNJAB
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March 30, 1992 |
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VIDYAWATI Vs. SARLA
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August 25, 1992 |
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VIJAY CHOPRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, S.C.O. 841, MANI MAJRA
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October 15, 1992 |
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VIJAY KUMAR Vs. ADDITIONAL DIRECTOR
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November 16, 1992 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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April 6, 1992 |
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VIJAY KUMAR Vs. BACHNA
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March 12, 1992 |
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VIJAY KUMAR JAIN Vs. STATE OF PUNJAB
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May 18, 1992 |
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VIJAY SONDHI AND ASHOK SONDHI Vs. DHARAM PAL SONDHI
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November 25, 1992 |
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VIKAS GOEL Vs. KURUKSHETRA UNIVERSITY
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December 10, 1992 |
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VIKASH KUMAR Vs. BHARTI
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September 8, 1992 |
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VIKRAM SINGH GREWAL Vs. STATE OF PUNJAB
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November 18, 1992 |
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VINAY MEHRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 10, 1992 |
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VINAY MEHRA Vs. STATE OF HARYANA AND OTHERS
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July 7, 1992 |
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VINAY PAL SINGH Vs. CAPTAIN VIJAY KUMAR
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December 4, 1992 |
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VINAY SHARMA Vs. PUNJABI UNIVERSITY
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June 12, 1992 |
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VINEET KHANNA Vs. WEALTH-TAX OFFICER
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January 14, 1992 |
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VINEETA AGHI Vs. MAHARASHI DAYANAND UNIVERSITY AND ORS.
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October 15, 1992 |
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VINOD KUMAR Vs. STATE OF HARYANA
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August 10, 1992 |
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VINOD KUMAR AND CO Vs. STATE OF PUNJAB
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March 18, 1992 |
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VINOD KUMAR SHARMA Vs. STATE OF PUNJAB
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August 4, 1992 |
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VINOD KUMAR SURI ADVOCATE Vs. ASHOK KOHLI SOLE PROPRIETOR KOHLI AUTO SERVICES
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September 15, 1992 |
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VIPIN KUMAR Vs. THE STATE OF HARYANA
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January 13, 1992 |
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VIR CHAND Vs. HON'BLE THE HIGH COURT OF PUNJAB AND HARYANA, CHANDIGARH THROUGH THE REGISTRAR
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February 25, 1992 |
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VIRENDER PAUL SHARMA Vs. FOOD CORPORATION OF INDIA
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January 10, 1992 |
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VIRINDER KUMAR AND ORS. Vs. PUNJAB MANDI BOARD
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September 8, 1992 |
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VISHAN DASS BHUTANI Vs. HARYANA STATE ELECTRICITY BOARD:
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August 17, 1992 |
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VISHNU BHAGWAN Vs. FINANCIAL COMMISSIONER, HARYANA
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September 21, 1992 |
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VISHWA MITTAR Vs. JIT SINGH
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February 24, 1992 |
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VIVEKA NAND SHIKSHA SAMITI Vs. STATE OF HARYANA
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June 2, 1992 |
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VIVEKA NAND SHIKSHA SAMITI, NANGAL CHAUDHARY Vs. THE STATE OF HARYANA
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January 15, 1992 |
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WALAITI RAM Vs. MUNICIPAL COMMITTEE PATIALA
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November 27, 1992 |
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WAZIR KAUR Vs. COMMISSIONER, JULLUNDUR DIVISION
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September 10, 1992 |
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WESTERN MANUFACTURING CO DELHI PRIVATE LTD Vs. STATE OF HARYANA
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July 15, 1992 |
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WING COMMANDER R C ARORA Vs. UNION OF INDIA
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July 10, 1992 |
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WORKMEN OF NANGAL FERTILIZER CORPORATION OF INDIA Vs. MANAGEMENT OF THE FERTILIZER CORPORATION OF INDIA NANGAL UNIT
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September 30, 1992 |
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YAD RAM Vs. RAM LAL
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April 1, 1992 |
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YASHPAL ALLEGED TO BE BILLU Vs. STATE OF HARYANA
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September 3, 1992 |
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YASHPAL DHIR Vs. SH R N GOSAIN SENIOR DIVISIONAL MANAGER UNITED GENERAL INSURANCE COMPANY
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March 6, 1992 |
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YASHPAL SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
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September 2, 1992 |
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YOGESH CHANDER BHATNAGAR Vs. MANJU BAB
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April 9, 1992 |
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YOGESHWAR KUMAR Vs. RAMAN KUMARI
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September 24, 1992 |
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YOGINDER PAL WADHERA Vs. RAM CHARAN SAINI
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January 29, 1992 |
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YOGINDER SARIN Vs. VARINDER KUMAR SARIN
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November 27, 1992 |
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YUDHVIR Vs. STATE OF HARYANA
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January 27, 1992 |
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ZAKIR HUSSAIN Vs. STATE OF PUNJAB
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January 8, 1992 |
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ZENOBIA BHANOT Vs. SURINDER SHARMA
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July 20, 1992 |
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ZILA PARISHAD Vs. CHAMAN LAL BAHRI
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September 15, 1992 |
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ZILE SINGH Vs. STATE OF HARYANA
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February 14, 1992 |
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ZILE SINGH Vs. CHUNNI LAL
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October 31, 1992 |
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ZORA SINGH Vs. STATE OF HARYANA
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September 4, 1992 |
LOGIN