|
A K CHADHA Vs. STATE OF HARYANA
|
May 28, 1991 |
|
A K KAPOOR Vs. STATE OF HARYANA
|
September 13, 1991 |
|
A P SUTHAR Vs. ASSOCIATED CEMENT COMPANIES LTD
|
March 20, 1991 |
|
A.C. GUPTA AND ANOTHER Vs. THE HARYANA STATE ELECTRICITY BOARD AND ANOTHER
|
September 20, 1991 |
|
A.L. BATRA Vs. STATE OF HARYANA
|
April 9, 1991 |
|
A.P. AGGARWAL, INCOME Vs. SHRI B.K. SINHA, CHIEF COMMISSIONER OF INCOME TAX (ADMINISTRATION)AND ANOTHER
|
June 7, 1991 |
|
AAS KAUR Vs. KARTAR SINGH & OTHERS
|
January 21, 1991 |
|
ABNASH CHANDER Vs. SURAT SINGH
|
May 3, 1991 |
|
ADMINISTRATOR, MUNICIPAL COMMITTEE, AMBALA SADAR Vs. NANANK CHAND
|
January 22, 1991 |
|
AFTAB RAI MAINI Vs. KARNAIL SINGH AND ORS.
|
January 17, 1991 |
|
AGGARWAL TEXTILES Vs. KUSUM LATA
|
April 26, 1991 |
|
AIR MARSHAL SHIVDEV SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 28, 1991 |
|
AJAIB SINGH Vs. FINANCIAL COMMISSIONER
|
February 27, 1991 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
August 20, 1991 |
|
AJAIB SINGH Vs. UNION OF INDIA
|
December 4, 1991 |
|
AJAY GROVER Vs. NOTIFIED AREA COMMITTEE, MANIMAJRA
|
October 8, 1991 |
|
AJIT KUMAR JAIN Vs. THE STATE OF PUNJAB AND ANR.
|
November 7, 1991 |
|
AJIT SINGH Vs. DHARI
|
April 15, 1991 |
|
AJIT SINGH Vs. MOHINDER SINGH
|
March 19, 1991 |
|
AJIT SINGH Vs. LABOUR COURT
|
August 30, 1991 |
|
AJIT SINGH Vs. KAKHBIR SINGH
|
November 25, 1991 |
|
AJIT SINGH, WORKMAN Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK
|
August 30, 1991 |
|
AJMER SINGH Vs. THE STATE OF HARYANA
|
June 3, 1991 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
October 29, 1991 |
|
AJMER SINGH Vs. STATE BANK OF BIKANER
|
June 8, 1991 |
|
AJMER SINGH Vs. PUNJAB SINGH
|
December 17, 1991 |
|
AKHARA BRAHM BUTA, AMRITSAR Vs. AJIT SINGH
|
February 21, 1991 |
|
ALAMDEEP KAUR Vs. NEW INDIA ASSURANCE CO LTD
|
March 14, 1991 |
|
AMAN INDUSTRIES AND ANR. Vs. PUNJAB FINANCIAL CORPORATION
|
January 9, 1991 |
|
AMAR AUTO STORE Vs. MUNICIPAL COMMITTEE
|
May 10, 1991 |
|
AMAR CHAND Vs. KISHAN SINGH
|
March 26, 1991 |
|
AMAR JAIN Vs. UNION OF INDIA
|
July 12, 1991 |
|
AMAR KAUR Vs. HARDEV SINGH
|
May 30, 1991 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
March 6, 1991 |
|
AMAR NATH DHAWAN Vs. SANTOSH KUMARI GARG
|
September 10, 1991 |
|
AMAR NATH KRISHAN LAL Vs. HINDUSTAN FOREST CO PVT LTD
|
August 23, 1991 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
October 1, 1991 |
|
AMAR SINGH Vs. GRAM PANCHAYAT, SABUN
|
May 14, 1991 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
October 3, 1991 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
December 6, 1991 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 21, 1991 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
February 20, 1991 |
|
AMAR SINGH ALIAS DHRAV SINGH Vs. PREM
|
November 19, 1991 |
|
AMARJIT KAUR Vs. BHOLA SINGH
|
April 9, 1991 |
|
AMARJIT KAUR Vs. RANJIT SINGH SARAO
|
November 29, 1991 |
|
AMARJIT KAUR Vs. ONKAR SINGH
|
January 18, 1991 |
|
AMARJIT KAUR ETC Vs. GULZAR SINGH
|
February 7, 1991 |
|
AMARJIT SINGH Vs. PAWAN KUMAR
|
January 8, 1991 |
|
AMARJIT SINGH Vs. KAMALJIT KAUR
|
May 14, 1991 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 17, 1991 |
|
AMARJIT SINGH Vs. UNION OF INDIA
|
August 14, 1991 |
|
AMARSINGH Vs. MAN PHOOL AND ORS.
|
January 24, 1991 |
|
AMBALA CENTRAL CO-OP BANK LTD Vs. REGISTRAR CO-OP SOCIETIES, HARYANA
|
February 4, 1991 |
|
AMBEDKAR BUS SERVICE (REGD.) PATIALA: Vs. STATE OF PUNJAB AND ANOTHER:
|
March 26, 1991 |
|
AMIN LAL Vs. FINANCIAL COMMISSIONER
|
February 5, 1991 |
|
AMIR CHAND Vs. STATE OF HARYANA AND ANOTHER
|
August 23, 1991 |
|
AMIR CHAND KAUSHAL Vs. UNION TERRITORY ADMN.
|
September 6, 1991 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
January 22, 1991 |
|
AMRINDER KUMAR Vs. USHA RANI
|
January 14, 1991 |
|
AMRIT LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 16, 1991 |
|
AMRIT PAL SINGH Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
May 9, 1991 |
|
AMRIT PAL SINGH Vs. STATE OF PUNJAB
|
October 25, 1991 |
|
AMRIT RANI Vs. MALHOTRA INDUSTRIAL CORPORATION MANDI GOBINDGARH
|
November 28, 1991 |
|
AMRITSAR BOTTLING CO Vs. STATE OF PUNJAB
|
May 30, 1991 |
|
ANAND KUMAR Vs. STATE OF HARYANA
|
December 20, 1991 |
|
ANAND PAL Vs. STATE OF HARYANA
|
April 25, 1991 |
|
ANGREZ SINGH Vs. STATE OF PUNJAB
|
April 12, 1991 |
|
ANIL ANANT PATHAK Vs. STATE OF HARYANA
|
September 5, 1991 |
|
ANIL K MEHRA Vs. HANS RAJ
|
August 29, 1991 |
|
ANIL KUMAR Vs. HARYANA STATE
|
September 4, 1991 |
|
ANIL KUMAR Vs. THE UNION TERRITORY ADMINISTRATION
|
July 9, 1991 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
December 2, 1991 |
|
ANIL KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
October 4, 1991 |
|
ANIL KUMAR Vs. KURUKSHETRA UNIVERSITY
|
June 7, 1991 |
|
ANIL KUMAR SHARMA Vs. JAGDISH PAL
|
September 5, 1991 |
|
ANIL MEHRA Vs. AJMER SINGH
|
February 19, 1991 |
|
ANJANA ALIAS BABY Vs. ASHOK KUMAR VERMA
|
September 30, 1991 |
|
ANOOP SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
April 11, 1991 |
|
ANOP UDAI WORKS AND ANOTHER Vs. RATTAN CLOTH HOUSE
|
February 26, 1991 |
|
ANSHU THAKAR Vs. GOVERNMENT OF INDIA
|
June 7, 1991 |
|
ANU KUMARI Vs. N N MOHAN, D A V HIGH SCHOOL
|
September 25, 1991 |
|
ANUP SINGH KOHLI Vs. RAVINDER KAUR
|
July 22, 1991 |
|
ANURAG TUBES PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
November 26, 1991 |
|
ARJAN SINGH Vs. STATE OF HARYANA
|
April 16, 1991 |
|
ARJUN DEV Vs. STATE OF HARYANA
|
October 4, 1991 |
|
AROOR CHAND Vs. STATE OF PUNJAB
|
February 7, 1991 |
|
ARSAL SINGH Vs. STATE OF PUNJAB
|
August 8, 1991 |
|
ARUN KHANNA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 7, 1991 |
|
ARUN POPLAI Vs. PANJAB UNIVERSITY, CHANDIGARH
|
April 5, 1991 |
|
ARVIND JINDAL Vs. PRINCIPAL, GURU GOBIND SINGH MEDICAL COLLEGE, FARIDKOT
|
May 13, 1991 |
|
ASA RAM Vs. STATE OF HARYANA
|
August 1, 1991 |
|
ASHA KAPOOR Vs. RAS BIHARI
|
May 23, 1991 |
|
ASHA MEHTA Vs. THE STATE OF HARYANA
|
July 10, 1991 |
|
ASHISH HANDA Vs. DISTRICT MANAGER TELEPHONES CHANDIGARH
|
September 11, 1991 |
|
ASHISH HANDA Vs. DISTRICT MANAGER
|
September 10, 1991 |
|
ASHOK KUMAR Vs. AKAL TRANSPORT CO PVT LTD
|
February 25, 1991 |
|
ASHOK KUMAR Vs. JASWANT RAI
|
December 16, 1991 |
|
ASHOK KUMAR Vs. THE STATE OF HARYANA AND OTHERS
|
September 27, 1991 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 4, 1991 |
|
ASHOK KUMAR Vs. JAGIR SINGH
|
February 13, 1991 |
|
ASHOK KUMAR BAHL Vs. HARYANA BREWERIES LTD
|
January 1, 1991 |
|
ASHOK KUMAR BANGA Vs. YADAV RAI
|
May 3, 1991 |
|
ASHOK KUMAR BHATIA Vs. PUNJAB STATE COOPERATIVE SOCIETY AND MARKETING FEDERATION LTD , CHANDIGARH
|
July 18, 1991 |
|
ASHOK KUMAR CHOPRA Vs. KRISHNA KUMARI
|
September 20, 1991 |
|
ASHOKA HOSIERY Vs. STATE OF HARYANA
|
December 20, 1991 |
|
ASHRIF ALI Vs. MANJURAIN
|
July 17, 1991 |
|
ASHUTOSH TEWARI (MINOR) AND OTHERS Vs. GOVERNOR AND OTHERS
|
March 15, 1991 |
|
ASHWANI KUMAR Vs. ASHA RANI
|
July 29, 1991 |
|
ASHWANI KUMAR Vs. STATE OF HARYANA
|
May 1, 1991 |
|
ASHWANI KUMAR JUNEJA Vs. ARUNA KUMARI
|
March 8, 1991 |
|
ASHWANI SOOD Vs. KAMAL SOOD
|
December 4, 1991 |
|
ASSA STEELS Vs. VEENA RANI JAIN
|
November 14, 1991 |
|
ASSISTANT COLLECTOR Vs. DALJIT SINGH
|
April 3, 1991 |
|
ASSISTANT COLLECTOR OF CUS AND C EX Vs. METAL FABRICKS INDIA LTD
|
May 9, 1991 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. PALWINDER SINGH
|
May 13, 1991 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. ROHIT KUMAR AND KAPIL MEHRA
|
September 30, 1991 |
|
ASSISTANT ENVIRONMENTAL ENGINEER HARYANA STATE BOARD FOR PREVENTION AND Vs. JAI BHARAT WOOLLEN FINISHING WORKS
|
September 24, 1991 |
|
ATMA NAND VIJ Vs. CH. GAJE SINGH
|
May 17, 1991 |
|
ATMA RAM Vs. STATE OF HARYANA THROUGH FINANCIAL COMMISSIONER
|
November 1, 1991 |
|
ATMA RAM GAUR Vs. THE STATE OF HARYANA
|
September 24, 1991 |
|
ATMA SINGH KALER Vs. STATE OF PUNJAB
|
January 11, 1991 |
|
ATUL SOOD Vs. THE STATE OF PUNJAB AND ORS.
|
November 29, 1991 |
|
AVINASH CHANDER Vs. GARG WOOL CO
|
April 16, 1991 |
|
AVON SCALE COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 28, 1991 |
|
AVTAR KRISHAN, DSP Vs. STATE OF HARYANA
|
May 9, 1991 |
|
AVTAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1991 |
|
AVTAR SINGH Vs. KAMLESH
|
January 17, 1991 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
March 4, 1991 |
|
AVTAR SINGH Vs. HARBHAJAN KAUR
|
March 5, 1991 |
|
AVTAR SINGH Vs. DARSHAN SINGH, STATION HOUSE OFFICER
|
November 16, 1991 |
|
AVTAR SINGH KAHLON Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
October 1, 1991 |
|
AVTAR SINGH SAHNI Vs. CH KALYAN SINGH
|
October 25, 1991 |
|
AZAD SINGH Vs. THE STATE OF HARYANA
|
March 26, 1991 |
|
B K PRASHAR Vs. STATE OF HARYANA
|
July 10, 1991 |
|
B M SHARMA Vs. STATE BANK OF INDIA
|
January 31, 1991 |
|
B P GUPTA Vs. STATE BANK OF INDIA
|
September 4, 1991 |
|
B R AND CO RICE & OIL MILLS Vs. UNION OF INDIA
|
February 1, 1991 |
|
B S DHALIWAL Vs. JOGA SINGH
|
August 29, 1991 |
|
B S SIDHU Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
January 8, 1991 |
|
B. K. SETHI Vs. UNION TERRITORY, CHANDIGARH
|
August 20, 1991 |
|
B.M. SHARMA Vs. STATE BANK OF INDIA AND ANOTHER
|
September 27, 1991 |
|
B.S. KHANNA Vs. STATE OF HARYANA
|
July 8, 1991 |
|
B.S. KOCHAR Vs. STATE OF HARYANA
|
July 25, 1991 |
|
B.S. SEKHON, A.A.E. Vs. STATE OF PUNJAB
|
July 16, 1991 |
|
BABU RAM BHATNAGAR Vs. SATISH KUMAR RAWAL
|
April 8, 1991 |
|
BABU SINGH Vs. STATE OF HARYANA
|
June 5, 1991 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
March 26, 1991 |
|
BACHAN KAUR Vs. HARBHAJAN
|
March 27, 1991 |
|
BACHAN SINGH AND ORS. Vs. THE DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.
|
April 8, 1991 |
|
BACHITTER SINGH Vs. CHATIN KAUR AND OTHERS
|
March 14, 1991 |
|
BAGH SINGH Vs. THE STATE OF PUNJAB
|
August 1, 1991 |
|
BAGH SINGH Vs. STATE OF HARYANA
|
January 16, 1991 |
|
BAHADUR SINGH Vs. OM PARKASH
|
May 7, 1991 |
|
BAJ SINGH Vs. MANMOHAN SINGH
|
March 15, 1991 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
October 10, 1991 |
|
BAJ SINGH S/O MANGAL SINGH Vs. BALBIR SINGH S/O MEWA SINGH
|
March 11, 1991 |
|
BAKHSHISH SINGH Vs. RESHAM SINGH
|
May 14, 1991 |
|
BALA RANI Vs. STATE OF HARYANA
|
December 2, 1991 |
|
BALBIR Vs. STATE OF HARYANA
|
December 5, 1991 |
|
BALBIR CHAND Vs. STATE OF PUNJAB
|
April 30, 1991 |
|
BALBIR CHAND Vs. UNION OF INDIA
|
March 12, 1991 |
|
BALBIR CHAND AND ORS. Vs. SMT. JIWANI AND ORS.
|
April 5, 1991 |
|
BALBIR CHAND SINGLA Vs. HARYANA STATE ELECTRICITY BOARD
|
November 13, 1991 |
|
BALBIR KUMAR VERMA Vs. STATE OF PUNJAB
|
July 15, 1991 |
|
BALBIR SINGH Vs. BODH RAJ
|
June 6, 1991 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
April 15, 1991 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 25, 1991 |
|
BALBIR SINGH Vs. BALWINDER KAUR
|
April 17, 1991 |
|
BALBIR SINGH ALIAS BHAPPA Vs. STATE OF PUNJAB
|
March 18, 1991 |
|
BALDEV KRISHAN Vs. STATE OF PUNJAB
|
November 5, 1991 |
|
BALDEV KRISHAN Vs. STATE OF PUNJAB
|
November 25, 1991 |
|
BALDEV RAJ Vs. WILLIAM DAS
|
January 8, 1991 |
|
BALDEV RAJ SHARMA Vs. STATE OF PUNJAB
|
April 26, 1991 |
|
BALDEV SINGH Vs. HARJINDER SINGH
|
February 7, 1991 |
|
BALDEV SINGH Vs. VIDYA DEVI
|
April 4, 1991 |
|
BALDEV SINGH Vs. KULWANT KAUR
|
March 4, 1991 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 1991 |
|
BALDEV SINGH Vs. KISHAN SINGH
|
September 30, 1991 |
|
BALJEET SINGH SARPANCH GRAM PANCHAYAT BHATGAON DUNGRAN & OTHERS Vs. THE COMMISSIONER CUM SECRETARY GRAM PANCHAYAT HARYANA, CHANDIGARH AND OTHERS
|
November 25, 1991 |
|
BALJINDER KAUR & ORS Vs. STATE OF HARYANA & ANR
|
March 4, 1991 |
|
BALJINDER SINGH Vs. COUNCIL OF HOMOEPATHIC SYSTEM OF MEDICINE, PUNJAB
|
December 13, 1991 |
|
BALJINDER SINGH Vs. DARSHAN KAUR
|
September 25, 1991 |
|
BALJINDER SINGH Vs. JAGSIR SINGH
|
March 26, 1991 |
|
BALJIT SINGH AND ORS. Vs. ANITA RANI (SMT.) AND ORS.
|
April 15, 1991 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
December 12, 1991 |
|
BALKAR SINGH Vs. UNION OF INDIA AND ORS.
|
January 16, 1991 |
|
BALRAJ SINGH CONSTABLE Vs. STATE OF PUNJAB
|
November 12, 1991 |
|
BALRAM SINGH Vs. SUKHWANT KAUR
|
January 9, 1991 |
|
BALRAM SINGH Vs. SUKHWANT KAUR
|
March 21, 1991 |
|
BALVINDER SINGH Vs. UNION OF INDIA
|
March 4, 1991 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
May 8, 1991 |
|
BALWAN SINGH NAHAR Vs. HARYANA KHADI AND VILLAGE INDUSTRIES BOARD, PANCHKULA
|
February 27, 1991 |
|
BALWANT Vs. JAI SINGH AND ANR.
|
March 26, 1991 |
|
BALWANT KAUR ALIAS BANT KAUR Vs. BHAN SINGH
|
December 16, 1991 |
|
BALWANT SINGH Vs. RAJINDER KAUR
|
August 5, 1991 |
|
BALWANT SINGH Vs. MOHINDER SINGH
|
April 25, 1991 |
|
BALWANT SINGH Vs. SHAMSHER
|
April 8, 1991 |
|
BALWANT SINGH Vs. MEHAR SINGH RATHEE
|
January 29, 1991 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
April 1, 1991 |
|
BALWANT SINGH AND ANOTHER Vs. BHJAH (DECEASED) THROUGH LRS
|
April 25, 1991 |
|
BALWINDER KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
November 25, 1991 |
|
BALWINDER SINGH Vs. GURMAIL KAUR
|
October 29, 1991 |
|
BALWINDER SINGH DRIVER Vs. STATE OF PUNJAB
|
November 29, 1991 |
|
BANARSI DASS Vs. MAMAN CHAND
|
August 14, 1991 |
|
BANK OF BARODA Vs. ANAND WOOLLEN MILLS PVT LTD
|
December 9, 1991 |
|
BANK OF BARODA Vs. M/S AERO ENGINEERING WORKS & ORS.
|
January 25, 1991 |
|
BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
March 11, 1991 |
|
BANK OF INDIA Vs. JAGAT SINGH H.U.F.
|
July 30, 1991 |
|
BANK OF INDIA Vs. UNIVERSAL ELECTRIC STORE
|
April 1, 1991 |
|
BANSI LAL Vs. STATE OF HARYANA
|
September 5, 1991 |
|
BANT LAL AGGARWAL Vs. STATE OF PUNJAB
|
March 19, 1991 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
November 1, 1991 |
|
BANT SINGH ALIAS JASWANT SINGH Vs. STATE OF PUNJAB
|
January 29, 1991 |
|
BAWA RAM Vs. DEBO ALIAS GURDEV KAUR
|
January 18, 1991 |
|
BAWA SINGH Vs. AVTAR SINGH JOHAL
|
December 9, 1991 |
|
BAWA SINGH Vs. STATE OF HARYANA
|
January 28, 1991 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
February 13, 1991 |
|
BAWA SINGH Vs. D S MULTANI
|
February 5, 1991 |
|
BEE JAY TRADERS, KAPURTHALA Vs. FOOD CORPORATION OF INDIA
|
June 6, 1991 |
|
BEHARI LAL SHARMA Vs. STATE OF PUNJAB
|
November 22, 1991 |
|
BELA SAHI Vs. GENERAL PUBLIC AND ANOTHER
|
September 20, 1991 |
|
BENNET COLEMAN AND CO LTD Vs. STATE OF PUNJAB
|
July 31, 1991 |
|
BHAG SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 19, 1991 |
|
BHAGAT SINGH Vs. BASANT SINGH CHELA GOBIND DASS UDASI
|
March 21, 1991 |
|
BHAGAT SINGH Vs. UNION OF INDIA
|
September 4, 1991 |
|
BHAGAT SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
November 26, 1991 |
|
BHAGIRATH DAS Vs. BANK OF INDIA AND ORS.
|
January 17, 1991 |
|
BHAGTU Vs. MELU RAM
|
May 28, 1991 |
|
BHAGWAN DASS ARORA Vs. STATE OF HARYANA
|
April 12, 1991 |
|
BHAGWAN DEVI Vs. RAMJI DASS
|
October 4, 1991 |
|
BHAGWAN KAUR Vs. HARINDER PAL SINGH
|
September 26, 1991 |
|
BHAGWAN SHRI KRISHAN COLLEGE OF EDUCATION (FOR WOMEN), MANDI DABWALI Vs. DIRECTOR OF HIGHER EDUCATION, HARYANA, CHANDIGARH
|
March 25, 1991 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB AND SUKHDEV KAUR
|
September 20, 1991 |
|
BHAI MANJIT SINGH, MANAGING DIRECTOR, MONTARI INDUSTRIES LTD Vs. THE STATE OF PUNJAB
|
November 19, 1991 |
|
BHAJAN LAL BISHNOI Vs. RAJASTHAN STATE TRANSPORT CORPORATION
|
January 16, 1991 |
|
BHAJAN SINGH Vs. MAKHAN SINGH ETC.
|
January 7, 1991 |
|
BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH Vs. S K MITTAL
|
February 25, 1991 |
|
BHANA RAM Vs. STATE OF HARYANA
|
August 22, 1991 |
|
BHANGI RAM @ KARAM Vs. U T ADMN , CHANDIGARH
|
September 26, 1991 |
|
BHANU RAM Vs. STATE OF HARYANA
|
April 8, 1991 |
|
BHARAT BHUSHAN Vs. KAUSHALYA
|
May 28, 1991 |
|
BHARAT BHUSHAN SHARMA Vs. THE STATE OF PUNJAB
|
November 19, 1991 |
|
BHARPUR SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 15, 1991 |
|
BHARPUR SINGH Vs. JANGIR KAUR
|
May 17, 1991 |
|
BHARPUR SINGH Vs. HARDEV KAUR
|
February 1, 1991 |
|
BHARPUR SINGH Vs. STATE OF HARYANA
|
January 29, 1991 |
|
BHIM SINGH Vs. HARYANA STATE ETC
|
May 28, 1991 |
|
BHIWANI SAHI BISHAMBER DAYAL AT MOTI CHOWK, REWARI Vs. DEENA
|
December 4, 1991 |
|
BHOLA RAM Vs. STATE OF PUNJAB
|
January 31, 1991 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
October 31, 1991 |
|
BHOLA SINGH AND OTHERS Vs. SMT. BALBIR KAUR AND OTHERS
|
November 26, 1991 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
January 28, 1991 |
|
BHOPAL SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 6, 1991 |
|
BHUPINDER SINGH Vs. ZENOBIA BHANOT
|
May 17, 1991 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
October 9, 1991 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
February 5, 1991 |
|
BHUPINDER SINGH ALIAS BANDHU Vs. STATE OF PUNJAB
|
October 4, 1991 |
|
BHUPINDER SINGH DANEWALIA Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
December 9, 1991 |
|
BHUPINDER SINGH SANDHU Vs. STATE OF PUNJAB
|
January 11, 1991 |
|
BHUPINDER SINGH WALIA Vs. VARINDER KAUR
|
March 26, 1991 |
|
BHUPJIT SINGH Vs. STATE OF PUNJAB
|
September 17, 1991 |
|
BHUSHAN LAL Vs. STATE OF PUNJAB
|
September 24, 1991 |
|
BIDHI SINGH Vs. STATE OF PUNJAB
|
December 16, 1991 |
|
BIJENDER SINGH Vs. RANBIR SINGH
|
January 18, 1991 |
|
BIJINDER SINGH YADAV Vs. STATE OF HARYANA
|
October 4, 1991 |
|
BIKAR SINGH Vs. LANGIR SINGH
|
May 10, 1991 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
September 19, 1991 |
|
BIMLA DEVI WIDOW Vs. STATE OF HARYANA
|
August 1, 1991 |
|
BIMLA MALHOTRA Vs. STATE OF HARYANA AND OTHERS
|
January 22, 1991 |
|
BIMLA WATI SHARMA Vs. STATE BANK OF PATIALA
|
September 4, 1991 |
|
BINA PRATAPSINH VISSANJI C/O THE WALLACE MILLS CO. LTD., BOMBAY Vs. SANT LAL RAJINDER KUMAR
|
August 13, 1991 |
|
BINDRA FEED MILLS Vs. STATE OF HARYANA
|
October 11, 1991 |
|
BIPIN KUMAR BHATNAGAR Vs. RAGHBIR SARAN
|
November 26, 1991 |
|
BIRENDRA STEEL INDUSTRIES Vs. PUNJAB FINANCIAL CORPORATION
|
November 1, 1991 |
|
BIRU Vs. SECRETARY TO GOVERNMENT
|
January 28, 1991 |
|
BISHAM DEV Vs. STATE OF HARYANA
|
August 6, 1991 |
|
BISHAMBER DAYAL Vs. BHAGWNI
|
August 14, 1991 |
|
BISHAN DEV SINGH Vs. GOPAL DEV
|
February 1, 1991 |
|
BONNY SODHI Vs. THE HOME SECRETARY R.N. PRASHER, CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
|
June 13, 1991 |
|
BUDHU Vs. JAGDISH
|
November 22, 1991 |
|
BURMA RICE MILLS Vs. OM PARKASH JAGDISH KUMAR
|
April 25, 1991 |
|
CEMENT CORPORATION OF INDIA LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
March 20, 1991 |
|
CEMENT CORPORATION OF INDIA LTD., CHARKHI DADRI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 14, 1991 |
|
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA
|
January 21, 1991 |
|
CENTRAL CO-OPERATIVE CONSUMERS STORE LTD Vs. SECRETARY CO-OPERATION CHANDIGARH ADMINISTRATION
|
October 10, 1991 |
|
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA, NEW DELHI Vs. ASSISTANT DIRECTOR INCHARGE, INSTITUTE OF KAYA CHIKITSA, PATIALA
|
February 18, 1991 |
|
CHAJJU RAM YADAV Vs. DYAL SINGH
|
January 7, 1991 |
|
CHAMAN LAL Vs. COMMISSIONER PATIAL DIVISION
|
July 10, 1991 |
|
CHAMAN LAL Vs. BALJIT KAUR
|
September 27, 1991 |
|
CHANAN SINGH Vs. THE STATE OF PUNJAB
|
September 17, 1991 |
|
CHANAN SINGH Vs. UNION OF INDIA
|
December 9, 1991 |
|
CHANAN SINGH Vs. SHANKAR SINGH
|
January 17, 1991 |
|
CHANAN SINGH Vs. DEPUTY SECRETARY TO GOVERNMENT OF PUNJAB, REHABILITATION DEPARTMENT
|
February 5, 1991 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
June 4, 1991 |
|
CHAND Vs. FINANCIAL COMMISSIONER, HARYANA
|
April 26, 1991 |
|
CHAND Vs. KIRAN
|
November 12, 1991 |
|
CHANDER Vs. HARI KISHAN ETC
|
November 12, 1991 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
February 19, 1991 |
|
CHANDER MOHAN MITTAL Vs. BEHARI LAL GUPTA
|
March 21, 1991 |
|
CHANDER PARKASH Vs. VED PARKASH
|
February 22, 1991 |
|
CHANDER PARKASH NAGPAL Vs. HARI SINGH
|
April 19, 1991 |
|
CHANDGI RAM Vs. CHIEF SETTLEMENT COMMISSIONER
|
June 3, 1991 |
|
CHANDIGARH HOUSING BOARD Vs. BALDEV SINGH DHANJU
|
May 23, 1991 |
|
CHANDIGARH HOUSING BOARD Vs. BALDEV SINGH DHANJU AND OTHERS
|
April 23, 1991 |
|
CHARAN SINGH Vs. VIR KAUR
|
November 25, 1991 |
|
CHARAN SINGH Vs. S D M JALLANDHAR
|
May 10, 1991 |
|
CHARAN SINGH Vs. PAT RAM
|
February 26, 1991 |
|
CHARANJEET SINGH S/O GURBAX SINGH Vs. STATE OF PUNJAB
|
May 27, 1991 |
|
CHARANJIT BAJAJ AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 10, 1991 |
|
CHARANJIT SINGH Vs. THE SUPERINTENDING CANAL OFFICER AND OTHERS
|
July 17, 1991 |
|
CHARANJIT SINGH, MANAGER Vs. THE REGISTRAR AND OTHERS
|
February 27, 1991 |
|
CHATER BHUJ LEELAWATI TRUST Vs. SHAKUNTLA
|
December 13, 1991 |
|
CHATTAR PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 20, 1991 |
|
CHATTER SAIN CHATRU Vs. MANPHOOL
|
November 13, 1991 |
|
CHAVANAPUZHA SASINDRAN Vs. INDIAN COUNCIL OF MEDICAL RESEARCH
|
December 13, 1991 |
|
CHET RAM Vs. SOHAN LAL
|
August 14, 1991 |
|
CHETAN SARUP JOSHI Vs. THE STATE OF PUNJAB
|
June 5, 1991 |
|
CHETNA SHARMA Vs. UNION TERRITORY CHANDIGARH
|
September 5, 1991 |
|
CHHABIL DASS Vs. STATE OF HARYANA
|
October 1, 1991 |
|
CHHAJA RAM DAHIYA Vs. CHIEF SETTLEMENT COMMISSIONER, HARYANA
|
April 23, 1991 |
|
CHHANNO DEVI AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
December 20, 1991 |
|
CHHINDA SINGH ALIAS CHANDA SINGH Vs. THAKUR SINGH AND ANOTHER
|
November 12, 1991 |
|
CHHOTA SINGH Vs. ADDITIONAL DIRECTOR
|
July 16, 1991 |
|
CHHOTE LAL Vs. PIARE LAL (DECEASED) THROUGH LRS
|
October 31, 1991 |
|
CHOGAWAN KHETI STORE Vs. STATE OF PUNJAB
|
October 7, 1991 |
|
CHUHAR SINGH Vs. PUNJAB STATE
|
March 15, 1991 |
|
COL. A.P.S. GREWAL Vs. UNION OF INDIA
|
December 19, 1991 |
|
COLONEL N.A. ANSARI COMMANDING OFFICER Vs. UNION OF INDIA AND ANOTHER
|
August 1, 1991 |
|
COLONEL V B SALI Vs. UNION OF INDIA
|
October 28, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KAUR
|
May 13, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA PRIVATE LIMITED
|
May 7, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. NEW SURAJ TRANSPORT CORPORATION PRIVATE LIMITED
|
May 28, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SURINDER KUMAR PARMOD KUMAR
|
August 28, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHAJAN INTERNATIONAL
|
May 27, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. AVTAR SINGH AND SONS
|
May 14, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAVANI BAI WIDOW LEGAL HEIR OF TALU RAM
|
June 8, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI ICE FACTORY AND COLD STORAGE
|
April 2, 1991 |
|
COMMISSIONER OF INCOME-TAX HARYANA, ROHTAK Vs. RAM RUP RADHA KISHAN, FOOD GRAINS DEALERS & COMMISSION AGENTS
|
April 9, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. HANS RAJ
|
April 25, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. JAGDEV INDER SINGH
|
April 4, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. JAIDEV INDER SINGH
|
July 17, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. SWADESH KUMAR
|
August 6, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. RAVI KUMAR CEMENT HOUSE
|
August 7, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. JAIDEV INDER SINGH.
|
March 17, 1991 |
|
CONSTABLE BRIJ PAL SINGH Vs. STATE OF HARYANA
|
November 29, 1991 |
|
CONSTABLE GURMUKH SINGH Vs. STATE OF PUNJAB
|
December 13, 1991 |
|
COURT OF ITS OWN MOTION Vs. RAKESH GARG ETC
|
November 29, 1991 |
|
COURT ON ITS OWN MOTION Vs. VARINDER KUMAR @ VITTU
|
August 8, 1991 |
|
COURT ON ITS OWN MOTION Vs. JASWANT SINGH AND ORS.
|
April 18, 1991 |
|
COURT ON ITS OWN MOTION Vs. RAKESH GARG
|
October 29, 1991 |
|
CST Vs. MALTEX MASTERS LIMITED
|
April 16, 1991 |
|
D D MALIK Vs. S M NEHRA
|
February 14, 1991 |
|
D N GULATI Vs. STATE OF HARYANA
|
September 30, 1991 |
|
D N SUDHIR Vs. STATE OF PUNJAB
|
October 9, 1991 |
|
D.C. AGGARWAL Vs. STATE BANK OF INDIA AND ORS.
|
April 9, 1991 |
|
D.N. GULATI Vs. THE STATE OF HARYANA AND ANOTHER
|
November 30, 1991 |
|
D.S. JASPAL, IAS, JOINT SECRETARY TO GOVERNMENT, PUNJAB Vs. R.N. GOYAL
|
March 21, 1991 |
|
DADRI EDUCATION SOCIETY Vs. JAGDISH PARSHAD
|
September 6, 1991 |
|
DADRI EDUCATION SOCIETY Vs. RAVINDER KUMAR
|
September 9, 1991 |
|
DAIJINDER SINGH Vs. STATE OF PUNJAB
|
September 30, 1991 |
|
DAKSH KUMAR SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
March 6, 1991 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
September 16, 1991 |
|
DALIP KAUR Vs. BANT KAUR
|
April 29, 1991 |
|
DALIP KAUR & ANOTHER Vs. ADDL. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
March 26, 1991 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
June 8, 1991 |
|
DALIP SINGH Vs. RAJESH CHABRA
|
March 8, 1991 |
|
DALIP SINGH Vs. HAZARA SINGH
|
March 27, 1991 |
|
DALIT DHARAMSALA COMMITTEE Vs. CHANAN SINGH AND OTHERS
|
March 19, 1991 |
|
DALJEET SINGH Vs. BALWANT SINGH
|
March 11, 1991 |
|
DALJIT KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
September 20, 1991 |
|
DALJIT SINGH Vs. UTTAMI
|
November 12, 1991 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
June 7, 1991 |
|
DALMIA BISCUITS LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 30, 1991 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
October 11, 1991 |
|
DARBARA SINGH Vs. IQBAL KAUR
|
September 3, 1991 |
|
DAROPTI DEVI Vs. NIHAL KAUR
|
April 1, 1991 |
|
DARSHAN KUMAR Vs. KAKA RAM (DECEASED) THROUGH SMT. SUMAN RANI GARG
|
July 6, 1991 |
|
DARSHAN KUMAR Vs. MANJU RANI
|
March 5, 1991 |
|
DARSHAN KUMAR Vs. STATE OF HARYANA
|
August 9, 1991 |
|
DARSHAN LAL Vs. STATE OF HARYANA
|
February 1, 1991 |
|
DARSHAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 1991 |
|
DARSHAN RAM SUMAN AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
October 10, 1991 |
|
DARSHAN SINGH Vs. UNION OF INDIA
|
September 20, 1991 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 6, 1991 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 29, 1991 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 20, 1991 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
December 9, 1991 |
|
DARSHAN SINGH AND OTHERS Vs. PUNJAB MANDI BOARD AND ANOTHER
|
August 1, 1991 |
|
DARSHAN SINGH MOHI Vs. THE STATE OF PUNJAB AND ORS.
|
December 4, 1991 |
|
DARYAO SINGH Vs. STATE OF HARYANA
|
March 19, 1991 |
|
DASS Vs. THE UNION OF INDIA AND OTHERS
|
August 30, 1991 |
|
DAULAT RAM Vs. HARYANA STATE ELECTRICITY BOARD
|
November 19, 1991 |
|
DAULAT RAM Vs. DHAPI
|
February 1, 1991 |
|
DAYA NAND, ADVOCATE Vs. STATE OF HARYANA
|
May 21, 1991 |
|
DAYA PARKASH Vs. STATE OF HARYANA
|
April 4, 1991 |
|
DAYA WATI Vs. RAVINDER KUMAR SHARMA
|
March 26, 1991 |
|
DAYAL SINGH Vs. STATE OF HARYANA
|
July 19, 1991 |
|
DAYAL SINGH DEWANA Vs. THE STATE OF PUNJAB
|
March 15, 1991 |
|
DEEPAK KUMAR Vs. STATE OF HARYANA
|
January 15, 1991 |
|
DEEPAK KUMAR GUPTA Vs. GURU NANAK DEV UNIVERSITY
|
August 30, 1991 |
|
DEEPINDER KAUR Vs. STATE OF HARYANA
|
February 26, 1991 |
|
DEEPO Vs. IQBAL SINGH
|
February 16, 1991 |
|
DES RAJ Vs. STATE OF HARYANA
|
January 9, 1991 |
|
DES RAJ Vs. MAM CHAND
|
April 26, 1991 |
|
DES RAJ Vs. SATISH KUMAR
|
March 7, 1991 |
|
DES RAJ PATWARI Vs. THE STATE OF PUNJAB
|
August 20, 1991 |
|
DEV KANT Vs. HARBANS SINGH
|
May 28, 1991 |
|
DEVA RAM BAJAJ Vs. STATE OF PUNJAB AND OTHERS
|
November 15, 1991 |
|
DEVAL SINGH Vs. UNION OF INDIA
|
August 29, 1991 |
|
DEVINDER KUMAR Vs. PUNJAB STATE
|
November 28, 1991 |
|
DEVINDRA KUMAR Vs. PANJAB UNIVERSITY
|
April 29, 1991 |
|
DEVKI NATH Vs. BOOTA RAM
|
November 27, 1991 |
|
DEWAK RAM AND ANOTHER Vs. THAMBU AND OTHERS
|
December 13, 1991 |
|
DEYA RANI GANDHI Vs. STATE OF HARYANA
|
April 29, 1991 |
|
DHAN SINGH Vs. LALL SINGH
|
April 1, 1991 |
|
DHAN SINGH Vs. STATE OF HARYANA
|
January 18, 1991 |
|
DHANNA SINGH Vs. FINANCIAL COMMISSIONER
|
February 8, 1991 |
|
DHANNA SINGH Vs. STATE OF PUNJAB
|
April 9, 1991 |
|
DHANWANT SINGH ALIAS DHANNA SINGH Vs. UNION OF INDIA
|
August 9, 1991 |
|
DHARAM CHAND SHARMA Vs. STATE OF PUNJAB
|
May 16, 1991 |
|
DHARAM PAL Vs. PEPSU ROAD TRANSPORT CORPORATION, CHANDIGARH THROUGH ITS GENERAL MANAGER AND ANOTHER
|
October 28, 1991 |
|
DHARAM PAL Vs. MEHAR SINGH
|
December 18, 1991 |
|
DHARAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHER
|
May 28, 1991 |
|
DHARAM PAL CHHACHHIYA Vs. JOINT SECRETARY HARYANA
|
November 18, 1991 |
|
DHARAM PAUL Vs. THE STATE OF HARYANA AND OTHERS
|
December 2, 1991 |
|
DHARAM PAUL Vs. STATE OF HARYANA
|
February 25, 1991 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
October 31, 1991 |
|
DHARAM SINGH Vs. TEK CHAND AND ORS.
|
December 5, 1991 |
|
DHARAM SINGH DHARMA Vs. STATE OF HARYANA
|
January 21, 1991 |
|
DHARAMBIR AND ORS. Vs. THE HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
|
December 18, 1991 |
|
DHARM CHAND Vs. STATE OF HARYANA
|
February 12, 1991 |
|
DHOLPOSH SHARMA SHASTRI Vs. RICHHPAL SINGH
|
April 23, 1991 |
|
DILWARA SINGH Vs. STATE OF PUNJAB
|
January 29, 1991 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
January 15, 1991 |
|
DINESHWAR DIAL & ANR Vs. STATE OF PUNJAB
|
March 12, 1991 |
|
DIWAN Vs. STATE OF HARYANA
|
February 5, 1991 |
|
DIWAN CHAND Vs. RAJ RANI
|
October 25, 1991 |
|
DIWAN SINGH Vs. STATE OF HARYANA
|
October 10, 1991 |
|
DIWAN SINGH Vs. RUPLA AND OTHERS
|
November 12, 1991 |
|
DKUSHAN AUTAR Vs. STATE OF HARYANA
|
September 20, 1991 |
|
DR. AMRIK SINGH Vs. STATE OF PUNJAB
|
August 13, 1991 |
|
DR. BASANT LAL SIROHIWAL Vs. STATE OF HARYANA
|
March 7, 1991 |
|
DR. BRAHAM DUTT Vs. STATE OF HARYANA
|
April 22, 1991 |
|
DR. GURBACHAN SINGH BAJWA Vs. THE PUNJAB AGRICULTURAL UNIVERSITY
|
August 22, 1991 |
|
DR. HARBHAJAN SINGH GREASY Vs. THE STATE OF PUNJAB
|
December 9, 1991 |
|
DR. JAGDISH CHANDER GONDLEY Vs. STATE OF HARYANA
|
July 23, 1991 |
|
DR. KAILASH CHANDER SINGHAL Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
November 18, 1991 |
|
DR. LEENA JAIN Vs. STATE OF PUNJAB AND OTHERS
|
August 13, 1991 |
|
DR. MOHINDER SARDANA Vs. MAHARISHI DAYANAND UNIVERSITY AND OTHERS
|
August 27, 1991 |
|
DR. NARINDER SINGH YADAV Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
July 30, 1991 |
|
DR. PARVENDRA SUHAG Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
September 12, 1991 |
|
DR. PREM SWROOP GAUR Vs. STATE OF HARYANA
|
March 8, 1991 |
|
DR. PUSHPINDER KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
August 12, 1991 |
|
DR. R. L. MITTAL Vs. STATE OF PUNJAB
|
September 30, 1991 |
|
DR. RANJIT RAI Vs. STATE OF HARYANA AND ANOTHER
|
August 8, 1991 |
|
DR. S.C. GUPTA Vs. STATE OF HARYANA
|
September 23, 1991 |
|
DR. SATISH KUMAR GUPTA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 17, 1991 |
|
DR. SHAM LAL Vs. STATE OF HARYANA AND ORS.
|
January 8, 1991 |
|
E S I CORPORATION Vs. NIRBHAI ROADWAYS P LTD
|
May 23, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. AMAR DRY CLEANER
|
December 13, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NIRBHAI ROADWAYS PVT. LTD.
|
May 28, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION, CHANDIGARH Vs. SURINDER SINGH PURI
|
August 27, 1991 |
|
ENGINEER BALDEV SINGH SOHI Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 9, 1991 |
|
ESS BEE FOOD SPECIALITIES Vs. KAPOOR BROTHERS
|
February 19, 1991 |
|
EX Vs. UNION OF INDIA
|
August 1, 1991 |
|
EX Vs. UNION OF INDIA
|
July 10, 1991 |
|
EX Vs. UNION OF INDIA
|
July 18, 1991 |
|
EX CONSTABLE RANDHIR SINGH Vs. STATE OF HARYANA
|
May 29, 1991 |
|
EX SEPT PARAMJIT SINGH Vs. UNION OF INDIA
|
November 13, 1991 |
|
EX. CONSTABLE RAJ KUMAR Vs. UNION OF INDIA
|
April 23, 1991 |
|
EX. H.C. MUNSHI RAM Vs. THE STATE OF HARYANA AND ORS.
|
August 6, 1991 |
|
FAQIR SINGH, CONDUCTOR Vs. PRESIDING OFFICER, LABOUR COURT
|
March 19, 1991 |
|
FATEH CHAND ARYA: Vs. HARI RAM MOCHI:
|
March 12, 1991 |
|
FATEH MOHAMMAD Vs. KHURSHEED
|
May 9, 1991 |
|
FATEH SINGH MALIK Vs. STATE OF HARYANA
|
February 22, 1991 |
|
FIRM BHIWANI SAHI BISHAMBER DAYAL Vs. DEENA
|
December 4, 1991 |
|
FOREMOST DIARIES LIMITED Vs. BANARSI DASS AMAR NATH
|
November 14, 1991 |
|
G S OJHA LECTURER Vs. VICE CHANCELLOR GURU NANAK DEV UNIVERSITY
|
March 11, 1991 |
|
G.D. GUPTA Vs. THE STATE OF PUNJAB
|
July 18, 1991 |
|
G.P. SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
December 3, 1991 |
|
GABDU AND OTHERS Vs. KALU (DECEASED) THROUGH HIS LRS AND ANOTHER
|
November 12, 1991 |
|
GAHAL CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
August 20, 1991 |
|
GAJJAN SINGH Vs. ADDITIONAL DIRECTOR
|
November 1, 1991 |
|
GANPAT Vs. SIRI CHAND
|
April 4, 1991 |
|
GANPAT RAM Vs. STATE OF HARYANA
|
April 16, 1991 |
|
GHASI RAM Vs. STATE OF HARYANA
|
February 22, 1991 |
|
GIAN CHAND Vs. MOHINDER DEVI
|
May 14, 1991 |
|
GIAN CHAND NAWAL Vs. STATE OF HARYANA AND OTHERS
|
January 11, 1991 |
|
GIAN CHAND, PHOTOGRAPHER Vs. THE STATE OF HARYANA AND OTHERS
|
November 27, 1991 |
|
GIAN JYOTI EDUCATIONAL SOCIETY Vs. ESTATE OFFICER URBAN ESTATE PUNJAB
|
October 24, 1991 |
|
GIAN SINGH Vs. DHIRENDRA
|
January 15, 1991 |
|
GIAN SINGH Vs. UNION OF INDIA
|
December 20, 1991 |
|
GIAN SINGH Vs. THE STATE OF PUNJAB
|
July 9, 1991 |
|
GIAN SINGH Vs. BACHAN SINGH
|
January 31, 1991 |
|
GIAN SINGH AND OTHERS Vs. BUTA SINGH AND OTHERS
|
April 16, 1991 |
|
GIAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 18, 1991 |
|
GIR RAJ SINGH AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
November 19, 1991 |
|
GIYARSI DEVI Vs. SUKH RAM
|
March 21, 1991 |
|
GOETZE INDIA LTD Vs. M/S. PURE DRINKS (NEW DELHI) LTD.
|
December 29, 1991 |
|
GOETZE INDIA LTD Vs. PURE DRINKS NEW DELHI LTD
|
December 20, 1991 |
|
GOINDWAL CO Vs. THE EMPLOYEES STATE INSURANCE COOPERATIVE AND OTHERS
|
November 26, 1991 |
|
GOODYEAR INDIA LTD., BALLABGARH Vs. PRESIDING OFFICER AND ANOTHER
|
February 11, 1991 |
|
GOPAL SINGH Vs. STATE OF HARYANA ETC
|
May 29, 1991 |
|
GOPI RAM Vs. STATE OF HARYANA
|
March 21, 1991 |
|
GOURAN DEVI Vs. DEVI DAYAL
|
August 21, 1991 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
May 8, 1991 |
|
GRAM PANCHAYAT NURPUR JATTAN Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
July 26, 1991 |
|
GRAM PANCHAYAT PEER MUSHIALA Vs. STATE OF PUNJAB
|
January 22, 1991 |
|
GRAM PANCHAYAT SHITABGARH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
November 29, 1991 |
|
GRAM PANCHAYAT VILLAGE LAUT Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
|
March 15, 1991 |
|
GRAM PANCHAYAT, AMRALI, DISTT ROPAR Vs. DIRECTOR, VILLAGE DEVELOPMENT AND PANCHAYATS, PUNJAB
|
April 5, 1991 |
|
GRAM PANCHAYAT, SHITABGARH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PB.
|
November 29, 1991 |
|
GREATWAY P LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 18, 1991 |
|
GROZ BACKED SABOO LTD. Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH AND ANOTHER
|
August 28, 1991 |
|
GUIZAR SINGH Vs. PRITAM CHAND
|
March 4, 1991 |
|
GUJJAR SINGH Vs. GULZAR SINGH
|
May 13, 1991 |
|
GULAB DEVI Vs. AMIN CHAND
|
November 14, 1991 |
|
GULAB KAUR Vs. STATE OF HARYANA
|
January 15, 1991 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
January 31, 1991 |
|
GULZAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
April 12, 1991 |
|
GUPTA IRON AND STEEL RE-ROLLING MILLS AND FABRICATORS Vs. AMAR STEEL INDUSTRIES
|
February 26, 1991 |
|
GURADDITA SINGH Vs. STATE OF PUNJAB
|
March 18, 1991 |
|
GURAN DITTA Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVT PUNJAB
|
December 13, 1991 |
|
GURBACHAN KAUR Vs. PARAMJIT SINGH
|
March 25, 1991 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
January 9, 1991 |
|
GURBHEJ SINGH Vs. STATE OF PUNJAB
|
December 18, 1991 |
|
GURBINDER SINGH Vs. TEJA SINGH
|
April 5, 1991 |
|
GURCHARAN DASS Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 1991 |
|
GURCHARAN KAUR Vs. GURDEEP SINGH
|
September 3, 1991 |
|
GURCHARAN SINGH Vs. DARSHAN SINGH
|
March 6, 1991 |
|
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER
|
January 15, 1991 |
|
GURCHARAN SINGH EX A S I POLICE Vs. STATE OF HARYANA
|
April 12, 1991 |
|
GURDAS SINGH Vs. MOHINDER KAUR
|
February 18, 1991 |
|
GURDEEP SINGH Vs. GINNI
|
April 2, 1991 |
|
GURDEEP SINGH Vs. KUL BHUSHAN
|
July 10, 1991 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
April 3, 1991 |
|
GURDERSHAN SINGH Vs. HARDYAL SINGH
|
January 8, 1991 |
|
GURDEV KAUR Vs. HARDARSHAN SINGH
|
January 10, 1991 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
November 28, 1991 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 27, 1991 |
|
GURDEV SINGH Vs. CHANDIGARH ADMINISTRATION
|
November 19, 1991 |
|
GURDEV SINGH AND OTHERS Vs. ASST. COLLECTOR, CENTRAL EXCISE AND OTHERS
|
September 5, 1991 |
|
GURDEV SINGH WALIA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 30, 1991 |
|
GURDIAL SINGH Vs. UNION OF INDIA AND OTHERS
|
August 30, 1991 |
|
GURDIAL SINGH Vs. GURMIT SINGH
|
October 24, 1991 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
July 22, 1991 |
|
GURDIAL SINGH Vs. SADHU SINGH
|
March 20, 1991 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 14, 1991 |
|
GURDIAL SINGH Vs. GURU GRANTH SAHIB AREA OF GURDWARA MASOOMA PREM KAUR WALA
|
June 6, 1991 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
October 9, 1991 |
|
GURDIAL SINGH BAINS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 1991 |
|
GURDIAL SINGHS Vs. MRS INDERJIT KAUR
|
October 29, 1991 |
|
GURDIP SINGH Vs. DAIJIT KAUR
|
January 11, 1991 |
|
GURDIP SINGH Vs. ARJAN SINGH
|
September 3, 1991 |
|
GURDIT SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 2, 1991 |
|
GURDWARA GURU HAR GOBIND SAHIB SITUATED IN VILLAGE SUR SINGH Vs. SHAM SINGH
|
November 12, 1991 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
September 19, 1991 |
|
GURKEERAT KAUR Vs. STATE OF HARYANA
|
April 5, 1991 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
June 6, 1991 |
|
GURMAIL SINGH AND OTHERS Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
April 9, 1991 |
|
GURMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 8, 1991 |
|
GURMEJ SINGH Vs. UJAGAR SINGH
|
January 8, 1991 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
January 28, 1991 |
|
GURMEL SINGH Vs. UJAGAR SINGH
|
January 8, 1991 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
July 31, 1991 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
February 15, 1991 |
|
GURMUKH Vs. BHUPINDER KAUR
|
January 21, 1991 |
|
GURMUKH SINGH Vs. SARWAN SINGH
|
January 31, 1991 |
|
GURMUKH SINGH @ PARDHAN Vs. STATE OF PUNJAB
|
March 7, 1991 |
|
GURMUKH SINGH AND OTHERS Vs. THE DIVISIONAL DEPUTY DIRECTOR OF PANCHAYATS AND RURAL DEVELOPMENT, PATIALA AND ANOTHER
|
May 16, 1991 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
July 22, 1991 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
April 26, 1991 |
|
GURNAM SINGH Vs. THE STATE OF PUNJAB
|
September 24, 1991 |
|
GURNAM SINGH Vs. VARINDER SINGH
|
November 25, 1991 |
|
GURNAM SINGH EX-SEPOY Vs. UNION OF INDIA
|
August 30, 1991 |
|
GURNEK SINGH Vs. PUNJAB ROADWAYS, FEROZEPUR
|
September 30, 1991 |
|
GURPARKASH SINGH MANN Vs. THE STATE OF PUNJAB
|
April 15, 1991 |
|
GURPREET SINGH Vs. CHATTERBHUJ GOEL
|
April 29, 1991 |
|
GURSHARAN SINGH Vs. SATPAL
|
September 3, 1991 |
|
GURSHARAN SINGH SANDHU Vs. THE STATE OF PUNJAB
|
July 9, 1991 |
|
GURSHARAN SINGH SANDHU Vs. STATE OF HARYANA
|
January 16, 1991 |
|
GURU GOBIND SINGH NURSING TRAINING CENTRE & FREE HOSPITAL Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
GURU SINGH SABHA Vs. STATE OF HARYANA
|
June 4, 1991 |
|
GURU VISHWAKARMA MANDIR LABOUR UNION Vs. OM PARKASH
|
March 5, 1991 |
|
GURVEL SINGH Vs. THE STATE OF PUNJAB
|
April 8, 1991 |
|
H C LAXMI NARAIN Vs. STATE OF HARYANA
|
April 29, 1991 |
|
H K CHOPRA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
|
January 21, 1991 |
|
H K DASS Vs. STATE OF PUNJAB
|
May 27, 1991 |
|
H R NARANG Vs. CHHANGA MAL DAYA NAND
|
April 22, 1991 |
|
H.K. RAVISH Vs. STATE OF HARYANA
|
February 27, 1991 |
|
H.O. KAUSHIK Vs. STATE OF HARYANA AND ORS.
|
May 28, 1991 |
|
HAKIM AJUDHAYA PARSHAD Vs. MUNICIPAL COMMITTEE KURALI, TEHSIL KHARAR,
|
November 12, 1991 |
|
HAMCO INDUSTRIES PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 27, 1991 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
December 5, 1991 |
|
HANS RAJ Vs. BIMLA DEVI
|
May 30, 1991 |
|
HANS RAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 15, 1991 |
|
HANS RAJ Vs. SHYAM SUNDER
|
April 11, 1991 |
|
HANS RAJ GUPTA Vs. STATE OF PUNJAB
|
October 29, 1991 |
|
HANS RAJ MAHAJAN & SONS PVT LTD Vs. JAMMU & KASHMIR BANK LTD
|
May 5, 1991 |
|
HAR KAUR Vs. CHIEF SETTLEMENT COMMISSIONER, (PUNJAB) JULLUNDER
|
January 9, 1991 |
|
HAR NARAIN Vs. STATE OF HARYANA
|
October 21, 1991 |
|
HAR PREM KUMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
December 5, 1991 |
|
HARBANS LAL Vs. SHAM DASS
|
January 21, 1991 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
February 7, 1991 |
|
HARBANS LAL Vs. SHAM DASS
|
January 22, 1991 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
February 19, 1991 |
|
HARBANS SINGH Vs. R K MILLU
|
November 28, 1991 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
December 4, 1991 |
|
HARBANS SINGH Vs. SADHU SINGH
|
January 20, 1991 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 22, 1991 |
|
HARBANS SINGH Vs. RATTAN SINGH
|
February 27, 1991 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 27, 1991 |
|
HARBANS SINGH Vs. SALEMPURA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
July 10, 1991 |
|
HARBANT DASS Vs. GURDWARA PARBANDHAK COMMITTEE
|
September 13, 1991 |
|
HARBANT KAUR Vs. AMAR SINGH
|
February 14, 1991 |
|
HARBHAGWAN KATARIA Vs. STATE OF HARYANA
|
April 4, 1991 |
|
HARBHAJAN KAUR Vs. STATE OF PUNJAB
|
July 10, 1991 |
|
HARBHAJAN SINGH Vs. STATE OF HARYANA
|
March 5, 1991 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 12, 1991 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 20, 1991 |
|
HARBHAJAN SINGH KALRA Vs. STATE OF HARYANA
|
September 6, 1991 |
|
HARBHAJAN SINGH MEELU Vs. ASHA RANI BAGGA
|
December 9, 1991 |
|
HARCHARAN SINGH BHULLAR Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 1991 |
|
HARDEEP SINGH Vs. PUNJAB STATE
|
May 8, 1991 |
|
HARDEV SINGH Vs. STATE OF HARYANA
|
December 20, 1991 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
August 30, 1991 |
|
HARDEV SINGH AND ANOTHER Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
|
September 26, 1991 |
|
HARDEVINDER SINGH Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
July 26, 1991 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB
|
January 22, 1991 |
|
HARDIAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB THROUGH ITS SECRETARY AND ANOTHER
|
November 27, 1991 |
|
HARI CHAND Vs. LACHHMAN
|
August 22, 1991 |
|
HARI CHAND Vs. BHAGWAN DASS
|
March 21, 1991 |
|
HARI GOBIND SHARMA SR ASSISTANT PUNJAB CIVIL SECRETARIAT Vs. STATE OF PUNJAB
|
November 25, 1991 |
|
HARI KISHAN GHAI Vs. STATE OF HARYANA AND OTHERS
|
January 11, 1991 |
|
HARI RAM Vs. SURJA AND ANR.
|
November 13, 1991 |
|
HARI RAM Vs. THAKAR DWARA JEE MAHARAJ
|
November 25, 1991 |
|
HARI RAM Vs. STATE OF HARYANA
|
November 12, 1991 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
September 7, 1991 |
|
HARI SINGH Vs. STATE OF HARYANA
|
July 31, 1991 |
|
HARI SINGH Vs. RAM PRAKASH AND OTHERS
|
July 29, 1991 |
|
HARI SINGH (DRIVER NO 61) Vs. STATE OF PUNJAB
|
September 3, 1991 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
January 18, 1991 |
|
HARJINDER SINGH Vs. STATE OF HARYANA AND THREE ORS
|
August 30, 1991 |
|
HARJINDER SINGH Vs. THE PUNJAB SCHOOL EDUCATION BOARD, MOHALI
|
December 18, 1991 |
|
HARJINDER SINGH Vs. NACHHATTAR KAUR
|
March 15, 1991 |
|
HARJIT KAUR Vs. SH G K VIJ
|
February 26, 1991 |
|
HARJIT SINGH Vs. HARBANS LALI DIED LR
|
May 3, 1991 |
|
HARJIT SINGH Vs. UNION TERRITORY, CHANDIGARH
|
July 15, 1991 |
|
HARJIT SINGH Vs. HAV. AMB/ASSISTANT, PURAN SINGH (RETD.)
|
September 5, 1991 |
|
HARKESH CHAUDHARY Vs. STATE OF HARYANA
|
January 29, 1991 |
|
HARKIRAT SINGH Vs. THE STATE OF PUNJAB
|
March 13, 1991 |
|
HARMEET JAWANDHA Vs. UNION OF INDIA
|
January 31, 1991 |
|
HARMEET JAWANDHA Vs. UNION OF INDIA
|
November 3, 1991 |
|
HARMINDER SINGH Vs. STATE OF HARYANA
|
December 5, 1991 |
|
HARMINDER SINGH BAKSHI Vs. STATE OF PUNJAB
|
April 16, 1991 |
|
HARNAM KAUR Vs. JAGTAR SINGH
|
July 23, 1991 |
|
HARNAM SINGH Vs. SURINDER SINGH
|
June 6, 1991 |
|
HARNAM SINGH Vs. SMT. GURBACHAN KAUR AND ANR.
|
April 9, 1991 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
November 19, 1991 |
|
HARPAL SINGH Vs. ANEK SINGH
|
December 6, 1991 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 12, 1991 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
July 11, 1991 |
|
HARPAL SINGH ETC Vs. NEW BANK OF INDIA
|
January 11, 1991 |
|
HARSIMRAN SINGH CHANDOK AND OTHERS Vs. PUNJABI UNIVERSITY AND OTHERS
|
January 22, 1991 |
|
HARVINDER SINGH Vs. PRINCIPAL, GURU GOBIND SINGH MEDICAL COLLEGE
|
August 7, 1991 |
|
HARVINDER SINGH Vs. PRINCIPAL GURU GOBIND SINGH MEDICAL COLLEGE
|
August 7, 1991 |
|
HARYANA AGRO INDUSTRIES WORKERS UNION Vs. SECRETARY TO GOVT. HARYANA AGRICULTURE DEPTT.
|
April 18, 1991 |
|
HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION Vs. PRESIDING OFFICER,LABOUR COURT, FARIDABAD
|
October 3, 1991 |
|
HARYANA DRINKS PRIVATE LIMITED Vs. STATE OF HARYANA
|
August 29, 1991 |
|
HARYANA HARIJAN KALYAN NIGAM LIMITED Vs. H K JUNEJA
|
January 28, 1991 |
|
HARYANA STATE Vs. MARUTI LTD
|
August 7, 1991 |
|
HARYANA STATE Vs. RANG SINGH
|
January 2, 1991 |
|
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. CHAMAN LAL DHALL
|
December 13, 1991 |
|
HAZARI Vs. C D S PAUL
|
November 25, 1991 |
|
HEAD CONSTABLE RAJINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 11, 1991 |
|
HEAD CONSTABLE RANJIT SINGH Vs. THE STATE OF HARYANA
|
April 29, 1991 |
|
HEAD CONSTABLE ROSHAN LAL Vs. STATE OF PUNJAB
|
February 1, 1991 |
|
HEAD CONSTABLE SAHIB SINGH Vs. STATE OF HARYANA, HOME DEPTT.
|
April 29, 1991 |
|
HEM KUND BUS SERVICE PVT LIMITED, BHATINDA Vs. SURESH MOTOR CAR COMPANY, NEAR OLD BUS STAND, BHATINDA
|
January 1, 1991 |
|
HEM KUND BUS SERVICE PVT. LTD. Vs. SURESH MOTOR CAR COMPANY
|
January 17, 1991 |
|
HEM LATA Vs. STATE OF PUNJAB
|
September 5, 1991 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
November 12, 1991 |
|
HIGH CHANNEL VIDEO Vs. M/S. ENCLAVE ELECTRONICS AND OTHERS
|
January 15, 1991 |
|
HINDU COLLEGE, SONEPAT AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 22, 1991 |
|
HINDU HIGHER SECONDARY SCHOOL Vs. THE STATE OF HARYANA AND ORS.
|
September 30, 1991 |
|
HINDU UNDIVIDED FAMILY M/S LAL CHAND AGGARWAL Vs. MOHINDER SINGH
|
August 28, 1991 |
|
HINDUSTAN FORESTS CO P LTD Vs. UNITED COMMERCIAL BANK
|
October 29, 1991 |
|
HIRA LAL Vs. STATE OF HARYANA
|
October 31, 1991 |
|
HIRA LAL Vs. RAM PARSHAD
|
February 1, 1991 |
|
HOME SECRETARY TO GOVT PUNJAB Vs. SARWAN SINGH
|
December 17, 1991 |
|
HORBANS LAL SHARMA Vs. HARYANA STATE ELECTRICITY BOARD
|
October 4, 1991 |
|
HORI LAL Vs. SITA
|
May 7, 1991 |
|
HOSHIAR SINGH: Vs. GURNAM SINGH AND OTHERS
|
April 9, 1991 |
|
HOSHIARPUR EXPRESS TRANSPORT COMPANY LTD. Vs. THE STATE OF PUNJAB
|
August 13, 1991 |
|
HOUSING BOARD HARYANA Vs. M/S. NATIONAL CONSTRUCTION CO.
|
April 23, 1991 |
|
HUKAM CHAND Vs. SOHAN LAL
|
February 26, 1991 |
|
HUKAM CHAND JINDAL, DEVELOPMENT OFFICER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 16, 1991 |
|
HUKAM SINGH Vs. MANGAT RAM
|
April 25, 1991 |
|
HUKAM SINGH Vs. TARA SINGH
|
April 24, 1991 |
|
HUKAMI DEVI Vs. THE STATE OF HARYANA
|
April 8, 1991 |
|
HUKMI Vs. MATTO
|
October 29, 1991 |
|
I P SINGH PARMAR Vs. STATE OF HARYANA
|
April 16, 1991 |
|
I R S MEHTA Vs. TARWINDER KAUR
|
January 8, 1991 |
|
I T O A WARD FARIDABAD Vs. S S GULATI
|
August 13, 1991 |
|
ILAM CHAND Vs. SUMER SINGH
|
March 30, 1991 |
|
ILAM SINGH Vs. STATE OF HARYANA
|
September 9, 1991 |
|
IMPROVEMENT TRUST Vs. SATINDER KAUR
|
July 24, 1991 |
|
IN THE MATTER OF THE COMPANIES ACT, 1956 Vs. UNITED COMMERCIAL BANK
|
October 29, 1991 |
|
INCOME TAX OFFICER Vs. ANIL KUMAR
|
October 1, 1991 |
|
INCOME TAX OFFICER Vs. KESHO RAM
|
May 29, 1991 |
|
INCOME TAX OFFICER Vs. KEERAN VEGITABLE PRODUCTS LTD
|
May 27, 1991 |
|
INCOME TAX OFFICER WARD II(6) LUDHIANA Vs. ADINATH SALES CORPORATION
|
November 25, 1991 |
|
INCOME-TAX OFFICER Vs. RULIA RAM DEWAN CHAND THANESAR
|
May 29, 1991 |
|
INCOME-TAX OFFICER Vs. KISHAN LAL KATHURIA
|
May 15, 1991 |
|
INCOME-TAX OFFICER Vs. EMERSON PAUL PLASTIC COMPANY
|
February 25, 1991 |
|
INDANA SPICES & FOOD INDUSTRIES LTD. Vs. FOOD INSPECTOR, BHIWANI
|
December 16, 1991 |
|
INDER Vs. STATE OF HARYANA
|
September 12, 1991 |
|
INDER BIR SINGH Vs. THE STATE
|
September 12, 1991 |
|
INDER KAUR Vs. UNION OF INDIA
|
May 6, 1991 |
|
INDER SAIN Vs. MAN SINGH GUJJAR
|
September 5, 1991 |
|
INDER SAIN Vs. GIAN CHAND MALIK
|
November 29, 1991 |
|
INDER SINGH, MANAGING DIRECTOR Vs. HARDEV SINGH
|
September 26, 1991 |
|
INDERJEET SINGH Vs. STATE OF PUNJAB
|
January 22, 1991 |
|
INDERJIT Vs. STATE OF PUNJAB
|
March 26, 1991 |
|
INDERJIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
March 19, 1991 |
|
INDERJIT MEHTA Vs. UNION OF INDIA
|
March 12, 1991 |
|
INDERJIT SINGH Vs. UNION OF INDIA
|
February 13, 1991 |
|
INDIAN HUME PIPE CO LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE CHANDIGARH
|
October 11, 1991 |
|
INDIAN OIL CORPORATION LTD Vs. UPPAL ENGINEERING PVT LTD
|
February 7, 1991 |
|
INDIAN OIL CORPORATION LTD. Vs. ASHOK KUMAR
|
April 3, 1991 |
|
INDIAN OIL CORPORATION LTD. BOMBAY Vs. VERMA OIL HOUSE, AMBALA CITY
|
April 29, 1991 |
|
INDIAN RED CROSS SOCIETY Vs. ADDITIONAL LABOUR COURT
|
October 22, 1991 |
|
INDUSTRIAL CABLES (INDIA) LTD Vs. HARYANA STATE ELECTRICITY BOARD
|
July 10, 1991 |
|
INDUSTRIAL CABLES INDIA LIMITED Vs. STATE OF PUNJAB
|
March 6, 1991 |
|
INSPECTOR NATHU RAM Vs. STATE OF HARYANA AND ANOTHER
|
August 13, 1991 |
|
INSTITUTION OF ENGINEERS INDIA CALCUTTA Vs. ANIL KUMAR
|
March 19, 1991 |
|
IQBAL SINGH Vs. PANJAB UNIVERSITY
|
April 11, 1991 |
|
IRRIGATION DEPARTMENT Vs. CHAHAL ENGINEERING AND CONSTRUCTION COMPANY PRIVATE LTD.
|
January 11, 1991 |
|
ISHAR DASS Vs. KANWAR BHAN AND ORS.
|
June 3, 1991 |
|
ISHAR SINGH Vs. MUNICIPAL COMMITTEE, HOSHIARPUR
|
September 20, 1991 |
|
ISHER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 26, 1991 |
|
ISHRI DEVI Vs. DIRECTOR (CONSOLIDATIONS) PUNJAB, CHANDIGARH
|
June 8, 1991 |
|
ISHWAR SINGH Vs. STATE
|
October 1, 1991 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
September 7, 1991 |
|
ISHWAR SINGH Vs. STATE OF HARYANA
|
March 22, 1991 |
|
ISHWAR SINGH SHARMA AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
September 18, 1991 |
|
J C MEHTA Vs. HARYANA AGRICULTURAL UNIVERSITY
|
April 8, 1991 |
|
J C MITTAL Vs. STATE OF HARYANA
|
March 12, 1991 |
|
J L JAGGI Vs. STATE OF HARYANA
|
May 3, 1991 |
|
J S SANGHERA Vs. STATE OF PUNJAB
|
April 30, 1991 |
|
J.K. SOOD Vs. KULDIP SINGH SAHNI
|
April 12, 1991 |
|
J.L. MEHTA Vs. STATE
|
June 4, 1991 |
|
J.S. YADAV Vs. STATE OF HARYANA
|
July 10, 1991 |
|
JAGAT SINGH Vs. UNION OF INDIA
|
May 1, 1991 |
|
JAGBIR SINGH Vs. BALBIR SINGH & ORS.
|
January 29, 1991 |
|
JAGDAMBA WOOLENS MILLS PRIVATE LIMITED Vs. ANDHRA BANK
|
December 3, 1991 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
August 28, 1991 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA AND ORS.
|
November 18, 1991 |
|
JAGDISH CHANDER AGGARWAL Vs. THE ASSESSING AUTHORITY, EXCISE AND TAXATION OFFICER AND ANR.
|
February 27, 1991 |
|
JAGDISH KUMAR KAPUR Vs. STATE OF PUNJAB
|
July 8, 1991 |
|
JAGDISH RAI GUPTA Vs. OM PARKASH
|
May 9, 1991 |
|
JAGDISH RAM Vs. STATE OF HARYANA
|
January 11, 1991 |
|
JAGDISH SINGH BEDI Vs. SUKHMINDER KAUR
|
April 23, 1991 |
|
JAGIR SINGH Vs. COLLECTOR
|
February 19, 1991 |
|
JAGIR SINGH Vs. RAM KAUR
|
October 1, 1991 |
|
JAGIR SINGH Vs. UNION OF INDIA
|
June 4, 1991 |
|
JAGJIT CLOTH HOUSE Vs. KALI RAM PARSHOTAM DASS
|
September 25, 1991 |
|
JAGJIT LAL Vs. SURINDER KAUR
|
March 4, 1991 |
|
JAGJIT SINGH Vs. PARAMJIT KAUR
|
May 21, 1991 |
|
JAGJIT SINGH (DECEASED)/L.RS. Vs. UNION OF INDIA AND ANOTHER
|
November 22, 1991 |
|
JAGMAL SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 12, 1991 |
|
JAGMOHAN SINGH Vs. INCOME-TAX OFFICER A-WARD
|
September 13, 1991 |
|
JAGMOHAN SINGH Vs. STATE OF PUNJAB
|
November 13, 1991 |
|
JAGMOHINDER SINGH Vs. DIRECTOR GENERAL HEALTH SERVICES
|
December 6, 1991 |
|
JAGPAT RAI Vs. GURDIAL SINGH
|
April 15, 1991 |
|
JAGTA Vs. RULDU AND ANR.
|
March 27, 1991 |
|
JAGTAR SINGH Vs. THE STATE OF PUNJAB
|
September 4, 1991 |
|
JAI BHARAT STEEL INDUSTRIES Vs. UNION OF INDIA
|
April 12, 1991 |
|
JAI GOPAL Vs. STATE OF HARYANA
|
January 29, 1991 |
|
JAI GOPAL GUPTA Vs. STATE OF PUNJAB
|
March 26, 1991 |
|
JAI LAL JANGRA Vs. THE GOVT. OF HARYANA
|
February 13, 1991 |
|
JAI NARAIN SINGH Vs. V P JOHAR
|
March 15, 1991 |
|
JAI PAL Vs. BANWARI
|
June 25, 1991 |
|
JAI PAL Vs. STATE OF HARYANA
|
January 8, 1991 |
|
JAI PARKASH Vs. STATE OF PUNJAB
|
January 25, 1991 |
|
JAI RAM Vs. SHANTI NARAIN ANAND
|
April 8, 1991 |
|
JAI SINGH Vs. STATE OF PUNJAB
|
May 6, 1991 |
|
JAI SINGH, P.T.I. GOVERNMENT HIGH SCHOOL Vs. THE STATE OF HARYANA
|
July 12, 1991 |
|
JAININDER MOHAN AND ORS. Vs. THE COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINE AND ANR.
|
March 27, 1991 |
|
JAINSON HOSIERY INDUSTRIES Vs. ASSESSING AUTHORITY
|
February 14, 1991 |
|
JALANDHAR SINGH Vs. STATE OF PUNJAB
|
September 4, 1991 |
|
JAMADAR SINGH FOR THE RELEASE OF SANSARI SINGH DETENU Vs. STATE OF PUNJAB
|
April 8, 1991 |
|
JAMALUDDIN KHILJI Vs. STATE OF PUNJAB
|
April 12, 1991 |
|
JAMNA KAUR Vs. THE STATE OF PUNJAB
|
December 12, 1991 |
|
JANG BAHADUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 21, 1991 |
|
JANGA SINGH Vs. HARBANS SINGH
|
January 9, 1991 |
|
JANGBIR SINGH Vs. SMT. TARA DEVI AND ORS.
|
April 2, 1991 |
|
JANGIR KAUR Vs. HARNEK SINGH
|
February 8, 1991 |
|
JARNAIL KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
January 15, 1991 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
November 27, 1991 |
|
JARNAIL SINGH Vs. DEVINDER KUMAR
|
January 21, 1991 |
|
JARNAIL SINGH Vs. JOINT DIRECTOR
|
April 24, 1991 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 14, 1991 |
|
JARNAIL SINGH CONSTABLE Vs. STATE OF PUNJAB
|
October 10, 1991 |
|
JAS BAHADUR Vs. STATE OF HARYANA
|
April 23, 1991 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
February 13, 1991 |
|
JASBIR SINGH Vs. AMRIT KAUR WALIA
|
February 22, 1991 |
|
JASBIR SINGH Vs. S.S. BAJWA, MANAGING DIRECTOR, THE MOGA CENTRAL COOPERATIVE 'BANK LTD
|
October 25, 1991 |
|
JASKAUR SINGH Vs. PRITAM SINGH
|
January 9, 1991 |
|
JASMOHAN SINGH Vs. STATE OF PUNJAB
|
April 5, 1991 |
|
JASWANT RAI MITTAL AND CO Vs. INCOME-TAX OFFICER
|
September 11, 1991 |
|
JASWANT SINGH Vs. AJIT SINGH
|
October 24, 1991 |
|
JASWANT SINGH Vs. CHANDIGARH ADMINISTRATION
|
November 14, 1991 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
December 16, 1991 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
March 5, 1991 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
September 17, 1991 |
|
JASWANT SINGH Vs. HARJIT KAUR
|
January 28, 1991 |
|
JASWANT SINGH SANDHU Vs. UNION OF INDIA AND ANOTHER
|
February 14, 1991 |
|
JASWINDER SINGH PASSI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
May 16, 1991 |
|
JATINDER AMAR Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
April 29, 1991 |
|
JATINDER KUMAR AND OTHERS Vs. STATE BOARD OF EDUCATION, HARYANA AND OTHERS
|
December 2, 1991 |
|
JATINDER KUMAR DAHIYA AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
April 2, 1991 |
|
JATINDER PAUL SHARMA Vs. RENU SHARMA
|
April 29, 1991 |
|
JATINDER SINGH Vs. ROOPLEEN KAUR
|
March 18, 1991 |
|
JAWAHAR LAL Vs. CHAND DHAWAN
|
February 15, 1991 |
|
JEEVAN KUMARI Vs. MANAGING COMMITTEE, S D COLLEGE FOR GIRLS, JULLUNDUR AND ANOTHER
|
January 7, 1991 |
|
JINDAL STRIPS LTD. Vs. MUNICIPAL COMMITTEE, HISSAR
|
July 26, 1991 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
October 29, 1991 |
|
JIT SINGH Vs. LAND ACQUISITION COLLECTOR
|
February 17, 1991 |
|
JIT SINGH Vs. LAND ACQUISITION COLLECTOR PWD B AND R BRANCH
|
February 7, 1991 |
|
JIT SINGH Vs. CHANCHAL MEHRA
|
April 8, 1991 |
|
JITENDRA SINGH Vs. STATE OF HARYANA
|
April 30, 1991 |
|
JIWA RAM RAM CHANDER Vs. PUNJAB NATIONAL BANK
|
April 15, 1991 |
|
JIWAN LAL Vs. P D KUMAR
|
November 12, 1991 |
|
JOGI RAM Vs. COLLECTOR-CUM-DEPUTY COMMISSIONER
|
October 31, 1991 |
|
JOGINDER KUMAR Vs. VIJAY KUMAR
|
February 21, 1991 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 15, 1991 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 13, 1991 |
|
JOGINDER SINGH Vs. CONCIL OF HOMOEOPATHIC SYSTEM OF MEDICINE PUNJAB
|
December 13, 1991 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 28, 1991 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 31, 1991 |
|
JOGINDER SINGH BAJWA Vs. KULDIP SINGH
|
February 14, 1991 |
|
JUGAL KISHORE Vs. SHAM SUNDER
|
December 6, 1991 |
|
JUSTICE S S DEWAN Vs. UNION OF INDIA
|
August 9, 1991 |
|
JYOTI CHEMICAL AND FERTILIZERS AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
November 1, 1991 |
|
JYOTI VIDEO THEATRE Vs. STATE OF HARYANA
|
May 7, 1991 |
|
K K GARG Vs. PUNJAB NATIONAL BANK
|
April 10, 1991 |
|
K K KAKKAR AND ASSOCIATES Vs. COMMISSIONER OF INCOME-TAX
|
September 5, 1991 |
|
K K UNNUNNY Vs. STATE OF HARYANA
|
August 8, 1991 |
|
K K WHIG Vs. GURBACHAN SINGH
|
February 26, 1991 |
|
K P A K MAHAVIDYALAYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 3, 1991 |
|
K PARSHAD AVASTHI Vs. DINESH, ACCOUNTS OFFICER, MUKERIAN PAPER LIMITED, SHERPUR, LUDHIANA
|
July 29, 1991 |
|
K.C. KASHYAP Vs. THE STATE OF PUNJAB
|
April 4, 1991 |
|
KABAL SINGH Vs. BALBIR KAUR
|
February 4, 1991 |
|
KADAMBINI Vs. PANJAB UNIVERSITY CHD
|
November 14, 1991 |
|
KAILASH Vs. STATE OF HARYANA
|
November 7, 1991 |
|
KAILASH CHAND Vs. STATE OF HARYANA
|
December 6, 1991 |
|
KAILASH KUMAR Vs. THE PUNJAB POULTRY DEVELOPMENT
|
September 18, 1991 |
|
KAILASH WASUDEVA Vs. STATE OF HARYANA
|
February 4, 1991 |
|
KALEY AND ORS. Vs. HARPAL
|
April 24, 1991 |
|
KALI RAM Vs. BIMLA DEVI
|
October 28, 1991 |
|
KAMAL KANT AND ORS. Vs. STATE OF HARYANA AND ANR.
|
February 5, 1991 |
|
KAMAL KISHORE Vs. STATE OF HARYANA
|
September 25, 1991 |
|
KAMAL MASIH Vs. GURU NANAK DEV UNIVERSITY
|
October 24, 1991 |
|
KAMIKAR SINGH Vs. MUNICIPAL CORPORATION,LUDHIANA AND ANOTHER
|
August 12, 1991 |
|
KAMLA DEVI Vs. OM PARKASH
|
May 30, 1991 |
|
KAMLA RANI Vs. PUNJAB HOUSING DEVELOPMENT BOARD CHANDIGARH
|
July 17, 1991 |
|
KAMLA RANI Vs. SAROJ
|
February 28, 1991 |
|
KAMLESH SHARMA Vs. MEENA SHARMA
|
August 8, 1991 |
|
KAMLINDER GREWAL Vs. PUNJAB UNIVERSITY
|
February 4, 1991 |
|
KANSHI RAM Vs. COMMISSIONER
|
January 11, 1991 |
|
KANWAL RANBIR SINGH Vs. NARINDER KAUR ALIAS NISHA
|
March 8, 1991 |
|
KANWAL SINGH BEDHARAK Vs. CHARANJI LAL SHARMA
|
November 8, 1991 |
|
KANWALJIT KAUR Vs. STATE OF PUNJAB
|
April 24, 1991 |
|
KANWAR BRORS Vs. STATE OF PUNJAB
|
July 24, 1991 |
|
KANWAR KAMALJIT SINGH Vs. CUSTODIAN EVACUEE PROPERTIES PUNJAB
|
May 29, 1991 |
|
KANWAR VIJAY SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 15, 1991 |
|
KANWAR VISHAVJIT SINGH Vs. ATAMDEV SINGH
|
August 26, 1991 |
|
KAPILA WORSTED SPINNING AND WEAVING MILLS LTD Vs. CENTRAL BANK OF INDIA
|
May 15, 1991 |
|
KARAM CHAND Vs. ADDITIONAL REGISTRAR (C)
|
December 6, 1991 |
|
KARAM SINGH Vs. MOHINDER SINGH
|
February 21, 1991 |
|
KARAM SINGH Vs. STATE OF HARYANA
|
February 5, 1991 |
|
KARAM SINGH Vs. INDER SINGH
|
February 18, 1991 |
|
KARAM SINGH, CONSTABLE Vs. PRINCIPAL, POLICE TRAINING COLLEGE
|
March 15, 1991 |
|
KARAN SINGH Vs. SITA RANI
|
February 7, 1991 |
|
KARAN SINGH Vs. BRAHM WATI
|
January 15, 1991 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
November 27, 1991 |
|
KARAN SINGH DHULL M B B S M S CLASS-I FORMER SENIOR MEDICAL OFFICER Vs. STATE OF HARYANA
|
March 13, 1991 |
|
KARANVIR PARKASH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 14, 1991 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
December 12, 1991 |
|
KARNAIL SINGH (KANUNGO AGRARIAN) Vs. THE STATE OF PUNJAB
|
October 29, 1991 |
|
KARNAL LEATHER KARAMCHARI SANGATHAN REGD Vs. STATE OF HARYANA
|
November 22, 1991 |
|
KARTAR KAUR ALIAS TARO Vs. GURDEV SINGH
|
May 29, 1991 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
March 4, 1991 |
|
KARTAR SINGH Vs. UDAI RAM
|
March 13, 1991 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
October 8, 1991 |
|
KARTAR SINGH Vs. SH RAMTEJ PAL
|
February 1, 1991 |
|
KARTAR SINGH Vs. RAJDEV KAUR
|
September 6, 1991 |
|
KARTAR SINGH Vs. GURMUKH SINGH
|
July 29, 1991 |
|
KARTAR SINGH Vs. DARBARA SINGH
|
December 9, 1991 |
|
KARTARI Vs. GURMEL SINGH
|
February 26, 1991 |
|
KARTARI Vs. COMMISSIONER OF WEALTH-TAX
|
July 10, 1991 |
|
KASHI RAM Vs. STATE OF HARYANA
|
February 19, 1991 |
|
KASHMIR KAUR Vs. GURU NANAK DEV UNIVERSITY
|
March 18, 1991 |
|
KASTURI LAL HANDA Vs. BHAJAN SINGH
|
March 21, 1991 |
|
KATARI Vs. COMMISSIONER OF WEALTH TAX
|
July 10, 1991 |
|
KAUSHAL STEEL ROLLING MILLS Vs. UNION OF INDIA
|
July 18, 1991 |
|
KAVIR SAXENA Vs. UNION OF INDIA AND OTHERS
|
August 1, 1991 |
|
KEHAR SINGH Vs. BALRAJ SINGH AND ORS.
|
January 8, 1991 |
|
KEHAR SINGH Vs. PUNJAB STATE
|
April 11, 1991 |
|
KEHAR SINGH Vs. CHIEF COMMISSIONER UNION TERRITORY CHANDIGARH
|
March 5, 1991 |
|
KEHAR SINGH Vs. STATE OF HARYANA
|
January 22, 1991 |
|
KEHAR SINGH Vs. JAGAT SINGH
|
May 30, 1991 |
|
KEHAR SINGH, DEPUTY SUPDT. OF POLICE Vs. STATE OF PUNJAB
|
July 18, 1991 |
|
KENAPO TEXTILES PVT LTD Vs. STATE OF HARYANA
|
April 16, 1991 |
|
KESAR DEVI Vs. SURAJ BHAN
|
November 25, 1991 |
|
KESHO RAM Vs. LADODI
|
November 12, 1991 |
|
KEWAL DASS Vs. STATE OF HARYANA
|
January 28, 1991 |
|
KEWAL KRISHAN Vs. THE GOVERNMENT FOOD INSPECTOR AND ANR.
|
March 22, 1991 |
|
KEWAL KRISHAN Vs. CHAND GUPTA
|
March 14, 1991 |
|
KEWAL KRISHAN AND ORS. Vs. JARNAIL SINGH AND ORS.
|
March 5, 1991 |
|
KEWAL KRISHAN GUPTA Vs. INCOME TAX OFFICER
|
February 8, 1991 |
|
KHERRA RAM Vs. MAYA DEVI
|
November 27, 1991 |
|
KHUSHI Vs. MOHD ISHAQ
|
April 23, 1991 |
|
KHUSHI RAM Vs. STATE OF HARYANA
|
February 13, 1991 |
|
KHUSHI RAM Vs. KEWAL KALRA
|
March 5, 1991 |
|
KIRAN BALA Vs. AMARJIT KAUR
|
February 21, 1991 |
|
KIRAN SHAKTI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
June 7, 1991 |
|
KIRAN WATI Vs. HARI SINGH
|
August 9, 1991 |
|
KIRTI PARSHAD JAIN Vs. STATE OF HARYANA
|
March 11, 1991 |
|
KIRTI PARSHAD JAIN PRESIDENT MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
|
April 1, 1991 |
|
KISHAN SINGH Vs. UNION OF INDIA
|
April 12, 1991 |
|
KISHORE KUMAR GUPTA AND ORS. Vs. STATE OF HARYANA AND ANR.
|
July 19, 1991 |
|
KITAB SINGH Vs. CHIEF CANAL OFFICER
|
November 27, 1991 |
|
KRISHAN GOPAL PURI Vs. UNION OF INDIA
|
July 10, 1991 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 12, 1991 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 29, 1991 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
March 11, 1991 |
|
KRISHAN KUMAR Vs. S S BRAR
|
April 15, 1991 |
|
KRISHAN KUMAR ADVOCATE CIVIL COURT Vs. STATE OF HARYANA
|
October 29, 1991 |
|
KRISHAN KUMAR RATHEE Vs. THE STATE OF HARYANA
|
May 31, 1991 |
|
KRISHAN LAL Vs. BANTA RAM
|
March 12, 1991 |
|
KRISHAN LAL Vs. BALWANT RAI
|
February 7, 1991 |
|
KRISHAN LAL BHATIA, BLOCK DEVELOPMENT & PANCHAYAT OFFICER Vs. STATE OF PUNJAB
|
July 18, 1991 |
|
KRISHAN LAL PLAINTIFF Vs. BARU AND OTHERS DEFENDANT
|
November 12, 1991 |
|
KRISHAN LAL SEHGAL, ACTOR AND ORS. Vs. STATE OF HARYANA AND ANR.
|
December 3, 1991 |
|
KRISHAN LAL SHARMA Vs. STATE OF HARYANA
|
May 31, 1991 |
|
KRISHAN PAL Vs. STATE OF HARYANA AND ANOTHER
|
December 19, 1991 |
|
KRISHAN RAM Vs. UNION OF INDIA
|
February 27, 1991 |
|
KRISHNA DEVI Vs. STATE OF PUNJAB AND ANR.
|
July 9, 1991 |
|
KRISHNA DEVI Vs. STATE OF PUNJAB
|
January 14, 1991 |
|
KRISHNA RANI Vs. STATE OF PUNJAB
|
January 23, 1991 |
|
KRISHNAN LAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
April 23, 1991 |
|
KUKU RICE MILLS Vs. ASSESSING AUTHORITY-CUM-INCOME-TAX AUTHORITY
|
August 27, 1991 |
|
KULDIP KUMAR Vs. DIRECTOR OF PUBLIC INSTRUCTION(S), PUNJAB
|
May 28, 1991 |
|
KULDIP SINGH Vs. THE JALANDHAR IMPROVEMENT TRUST, JALANDHAR
|
July 11, 1991 |
|
KULDIP SINGH Vs. HARI CHANDER
|
January 11, 1991 |
|
KULDIP SINGH Vs. THE STATE OF PUNJAB
|
November 29, 1991 |
|
KULDIP SINGH CHEEMA Vs. STATE OF PUNJAB
|
November 12, 1991 |
|
KULDIP SINGH JOSAN Vs. STATE OF PUNJAB
|
May 9, 1991 |
|
KULJIT SINGH Vs. INDERPAL SINGH
|
November 14, 1991 |
|
KULJIT SINGH Vs. PUSHPA RANI
|
October 8, 1991 |
|
KULTAR DEV KALSI Vs. CENTRA INSTITUTE OF HAND TOOLS AND ORS.
|
May 1, 1991 |
|
KULVINDER KUMAR Vs. RAMNIK GOEL
|
February 4, 1991 |
|
KULWANT KAUR Vs. SHAMINDER PAUL SINGH
|
November 14, 1991 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
KULWANT SINGH Vs. THE STATE OF HARYANA THROUGH ITS DIRECTOR GENERAL OF PRISONS
|
December 20, 1991 |
|
KULWANT SINGH Vs. HARDIAL SINGH
|
November 26, 1991 |
|
KULWANT SINGH Vs. BAKSHISH SINGH
|
January 7, 1991 |
|
KULWANTBIR SINGH Vs. PUNJAB STATE
|
September 27, 1991 |
|
KULWINDER KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
|
November 1, 1991 |
|
KULWINDER SINGH Vs. STATE OF PUNJAB
|
January 11, 1991 |
|
KUMARI VEENA RANI Vs. STATE OF HARYANA AND OTHERS
|
April 1, 1991 |
|
KUNDAN LAL Vs. GENERAL MANAGER PUNJAB ROADWAYS AND OTHERS
|
April 5, 1991 |
|
KUNDAN SINGH Vs. JITA SINGH
|
August 24, 1991 |
|
KUNDAN SINGH Vs. JITA SINGH
|
September 24, 1991 |
|
KURA RAM Vs. RATTNI
|
March 27, 1991 |
|
KURDIA Vs. SURTA
|
September 20, 1991 |
|
KURUKSHETRA UNIVERSITY AND ANR. Vs. SHAILENDER DHAWAN
|
August 22, 1991 |
|
KWALITY CONDUIT PVT LTD Vs. B C GUPTA AND COMPANY
|
April 10, 1991 |
|
LABH KAUR Vs. STATE OF PUNJAB
|
February 8, 1991 |
|
LABH KAUR Vs. AJAIB SINGH
|
August 7, 1991 |
|
LABH KAUR AND OTHERS Vs. JAI KISHAN AND OTHERS
|
August 19, 1991 |
|
LACHHMAN DASS Vs. UNION OF INDIA (UOI) AND ORS.
|
April 18, 1991 |
|
LACHHMAN DASS Vs. BHAKRA BEAS MANAGEMENT BOARD
|
April 22, 1991 |
|
LACHHMAN DASS Vs. FINANCIAL COMMISSIONER
|
February 15, 1991 |
|
LACHHMAN DASS Vs. STATE OF PUNJAB
|
May 16, 1991 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
June 3, 1991 |
|
LADDA LIQUORS AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ANR.
|
November 12, 1991 |
|
LADY DR PUSHPA DAHIYA Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
October 8, 1991 |
|
LAJPAT RAI PURI OF LUDHIANA Vs. RAJ KUMAR CHOPRA
|
March 14, 1991 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
January 15, 1991 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
November 19, 1991 |
|
LAKHBIR SINGH Vs. RAM PARKASH
|
January 15, 1991 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
February 15, 1991 |
|
LAKHVINDER SINGH Vs. THE STATE OF HARYANA
|
December 20, 1991 |
|
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 2, 1991 |
|
LAKHWINDERJIT SINGH Vs. RASHPAL SINGH
|
September 20, 1991 |
|
LAKSHMI PANDIT Vs. INDUSTRIAL TRIBUNAL
|
August 23, 1991 |
|
LAL CHAND Vs. CHANDIGARH ADMINISTRATION
|
October 22, 1991 |
|
LAL CHAND Vs. MUNICIPAL COMMITTEE, LADWA
|
March 20, 1991 |
|
LAL CHAND AGGARWAL AND SONS Vs. MOHINDER SINGH
|
August 28, 1991 |
|
LAL SINGH Vs. NAND KAUR
|
November 25, 1991 |
|
LAL SINGH Vs. STATE OF HARYANA
|
January 21, 1991 |
|
LAL SINGH & ANOTHER Vs. SMT. MANJIT KAUR & OTHERS
|
April 16, 1991 |
|
LALA RAM Vs. FINANCIAL COMMISSIONER HARYANA
|
October 10, 1991 |
|
LALITA GUPTA Vs. PARVEEN KUMAR MAHAJAN
|
January 9, 1991 |
|
LANDO Vs. ARJAN SINGH
|
February 20, 1991 |
|
LASHKAR SINGH Vs. RAWAL SINGH
|
May 14, 1991 |
|
LAXMI NARAIN MEHTA Vs. UNION OF INDIA
|
December 13, 1991 |
|
LEELU RAM Vs. SARDARA SINGH AND ORS.
|
May 15, 1991 |
|
LEELU RAM Vs. STATE OF HARYANA
|
February 1, 1991 |
|
LEHMBAR RAM Vs. STATE OF PUNJAB
|
August 29, 1991 |
|
LEKH RAM Vs. STATE OF HARYANA
|
October 31, 1991 |
|
LEKH RAM Vs. GURDWARA PARBANDHAK COMMITTEE, AMRITSAR
|
August 20, 1991 |
|
LEKHRAJ KEKERJA Vs. RAYMAN
|
April 6, 1991 |
|
LILA DHAR Vs. STATE OF HARYANA
|
October 11, 1991 |
|
LILA KRISHAN Vs. LAND ACQUISITION COLLECTOR, URBAN ESTATES, PANCHKULA
|
January 18, 1991 |
|
LILU Vs. OM PARKASH
|
March 11, 1991 |
|
LT. COL. (TS) R.K. BHAGAT Vs. UNION OF INDIA THROUGH SECRETARY AND ANOTHER
|
August 1, 1991 |
|
LT. COLONEL (RETD.) H.S. SANDHU Vs. UNION OF INDIA
|
November 1, 1991 |
|
LUMBAR SINGH Vs. UNION OF INDIA
|
February 5, 1991 |
|
M D UNIVERSITY, ROHTAK Vs. RAM CHANDRI
|
May 17, 1991 |
|
M M MAHAJAN Vs. GIFT-TAX OFFICER
|
May 21, 1991 |
|
M M MALIK MANAGING DIRECTOR DANY DAIRY AND FOOD ENGINEERS LTD Vs. PREM KUMAR GOYAL ADVISOR HARYANA MILK FOODS LTD
|
February 14, 1991 |
|
M N BHAGAT Vs. HARYANA STATE ELECTRICITY BOARD
|
March 18, 1991 |
|
M.L. DUGGAL Vs. THE NETAJI SUBHASH NATIONAL INSTITUTE OF SPORTS, PATIALA AND OTHERS
|
October 10, 1991 |
|
M.L. GOEL Vs. MUKHTIAR SINGH
|
May 3, 1991 |
|
M.L. SHARMA Vs. STATE OF HARYANA
|
May 30, 1991 |
|
M/S. KOMAL INDUSTRIES THROUGH ITS PROP. DHANPAT RAI GUPTA & OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS ADMINISTRATOR AT PANCHKULA
|
November 25, 1991 |
|
M/S. MILKHI RAM OIL AND DALL MILLS Vs. THE STATE OF PUNJAB AND OTHERS
|
July 18, 1991 |
|
M/S. S.S.SODHI & COMPANY, CHANDIGARH Vs. PUNJAB HOUSING DEV. BOARD AND OTHERS
|
November 22, 1991 |
|
M/S. TILAK RAJ PAWAN KUMAR Vs. SANT RAM VIJAY KUMAR
|
August 30, 1991 |
|
MADAN Vs. THE STATE OF HARYANA
|
August 12, 1991 |
|
MADAN GOPAL Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
September 13, 1991 |
|
MADAN LAL Vs. THE REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
July 15, 1991 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
December 2, 1991 |
|
MADAN LAL KOHLI Vs. THE HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION LTD. (M.I.T.C.) AND ANR.
|
February 1, 1991 |
|
MADAN LAL MEHRA HUF Vs. COMMISSIONER OF INCOME-TAX
|
April 2, 1991 |
|
MADAN SINGH Vs. STATE OF HARYANA
|
September 24, 1991 |
|
MADHU SHARMA Vs. M.L. SHARMA
|
April 26, 1991 |
|
MAHA SINGH, HEAD MASTER Vs. THE STATE OF HARYANA AND ANOTHER
|
September 26, 1991 |
|
MAHABIR PARSHAD GOYAL ADVOCATE Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA ADMINISTRATION AND
|
September 13, 1991 |
|
MAHAJAN CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF HARYANA
|
April 12, 1991 |
|
MAHANT AMAR DASS CHELA MAHANT JAI RAM DASS Vs. SHIROMANI GURDWARA PARBHANDAK COMMITTEE AMRITSAR
|
September 13, 1991 |
|
MAHANT BIKRAM DASS Vs. GURDWARA PARBANDHIK COMMITTEE, AMRITSAR
|
November 12, 1991 |
|
MAHAVIR SINGH MALIK AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 19, 1991 |
|
MAHENDER Vs. KAIL CHAND
|
February 1, 1991 |
|
MAHENDER KUMAR AGGARWAL Vs. STATE OF HARYANA
|
March 15, 1991 |
|
MAHINDER SINGH YADAV Vs. STATE OF HARYANA
|
January 8, 1991 |
|
MAHIPAL SINGH MANN Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
MAHLA RAM Vs. HAWA SINGH
|
January 15, 1991 |
|
MAJ GENERAL RAM SINGH (RETD.) Vs. THE CHANDIGARH HOUSING BOARD
|
January 15, 1991 |
|
MAJETY PRAHLAD RAO Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
October 30, 1991 |
|
MAJOR BALWANT SINGH Vs. THE UNION OF INDIA
|
July 16, 1991 |
|
MAJOR D K GOEL Vs. UNION OF INDIA
|
November 28, 1991 |
|
MAJOR D. KRISHNA MURTY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 16, 1991 |
|
MAJOR M.S. AULAKH, EX Vs. UNION OF INDIA
|
January 25, 1991 |
|
MAJOR PRITAM SINGH Vs. STATE OF HARYANA
|
September 5, 1991 |
|
MAJOR R. SAINI Vs. THE UNION OF INDIA AND OTHERS
|
July 16, 1991 |
|
MAJOR S S BALAGGAN CENTRAL ORDNANCE DEPOT, DELHI CANTT Vs. UNION OF INDIA AND OTHERS
|
January 11, 1991 |
|
MAJOR SINGH Vs. SUKHDEV SINGH
|
June 8, 1991 |
|
MAJOR SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 23, 1991 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
May 2, 1991 |
|
MAJOR SINGH Vs. GURDEV SINGH
|
May 15, 1991 |
|
MAJOR SINGH GILL Vs. THE STATE OF PUNJAB
|
December 3, 1991 |
|
MAJOR SURINDER KUMAR LAKARA Vs. THE UNION OF INDIA
|
July 10, 1991 |
|
MAKHAN SINGH Vs. JAGDISH KAUR
|
July 10, 1991 |
|
MALA AGGARWAL Vs. JAGDISH KUMAR
|
June 8, 1991 |
|
MALAK SINGH Vs. STATE OF PUNJAB
|
January 23, 1991 |
|
MALHAR SINGH Vs. JOHAR SINGH AND ANOTHER
|
January 11, 1991 |
|
MALKHAN SINGH Vs. STATE OF HARYANA
|
January 22, 1991 |
|
MALKIAT SINGH Vs. HARNEK SINGH
|
August 14, 1991 |
|
MALOOK SINGH Vs. STATE OF PUNJAB
|
December 6, 1991 |
|
MALWINDER SINGH Vs. S L MAINI
|
November 12, 1991 |
|
MAMAN SINGH KADYAN Vs. ROSHNI BAI ALIAS KIRSHNI BAI OF PANIPAT
|
September 6, 1991 |
|
MAN SINGH Vs. STATE OF HARYANA
|
January 25, 1991 |
|
MAN SINGH Vs. STATE OF HARYANA
|
March 5, 1991 |
|
MAN SINGH Vs. JAI PAL
|
October 10, 1991 |
|
MAN SINGH AND ANR. Vs. THE STATE BANK OF PATIALA
|
January 11, 1991 |
|
MANAGEMENT OF METER AND INSTRUMENTS PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
October 28, 1991 |
|
MANAGING COMMITTEE DAYANAND MAHILA MAHAVIDYALA AND ANR. Vs. SMT. SHARDA RANI AND ORS.
|
October 30, 1991 |
|
MANAGING COMMITTEE OF S M D R S D COLLEGE SOCIETY Vs. K L SAGGAR PRINCIPAL RETD S M D R S D COLLEGE
|
September 24, 1991 |
|
MANAGING COMMITTEE, D.M. COLLEGE, MOGA Vs. STATE OF PUNJAB
|
July 8, 1991 |
|
MANAGING COMMITTEE, SRPA ADARSH BHARTIYA COLLEGE, PATHANKOT Vs. UNION OF INDIA
|
March 25, 1991 |
|
MANAGING DIRECTOR-CUM-MILK COMMISSIONER, HARYANA DAIRY DEVELOPMENT CORP LTD Vs. MADAN LAL DUTTA, MECHANIC TRANSPORT AND ORS
|
January 14, 1991 |
|
MANAGING SOCIETY GOSWAMI GANESH DUTT SANATAN DHARAM COLLEGE Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION CHANDIGARH
|
October 22, 1991 |
|
MANDEEP SINGH Vs. STATE OF PUNJAB & OTHERS
|
April 10, 1991 |
|
MANGA SINGH Vs. DIVISIONAL DEPUTY DIRECTOR
|
May 7, 1991 |
|
MANGAL RAM Vs. LACHHMI NARAIN AND OTHERS
|
November 12, 1991 |
|
MANGAL RAM Vs. STATE OF PUNJAB
|
August 1, 1991 |
|
MANGAL SINGH Vs. UNION OF INDIA
|
March 21, 1991 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
August 29, 1991 |
|
MANGAL SINGH Vs. GOBIND RAM
|
April 8, 1991 |
|
MANGAL SINGH, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
MANGAT Vs. MANGE RAM
|
February 13, 1991 |
|
MANGE RAM Vs. DHAN SINGH
|
March 15, 1991 |
|
MANGE RAM Vs. STATE OF HARYANA AND ORS.
|
December 13, 1991 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 7, 1991 |
|
MANJU KOHLI Vs. ATUL PURI
|
January 25, 1991 |
|
MANMOHAN SINGH Vs. BALKAR SINGH (MAJOR)
|
January 17, 1991 |
|
MANOHAR LAL ERRY Vs. GENERAL MANAGER, BEAS PROJECT, CHANDIGARH
|
February 25, 1991 |
|
MANOJ KUMAR Vs. VED PARKASH
|
February 26, 1991 |
|
MANPHOOL Vs. KAUSHALAYA
|
October 1, 1991 |
|
MANPHOOL Vs. STATE OF HARYANA
|
April 5, 1991 |
|
MANVINDER KAUR Vs. STATE OF PUNJAB
|
January 8, 1991 |
|
MAQBAL DEVI Vs. UNION OF INDIA
|
July 9, 1991 |
|
MARKET COMMITTEE Vs. KUNDAN LAL
|
September 19, 1991 |
|
MARKET COMMITTEE Vs. SHIV COTTON AND OIL COMPANY
|
August 26, 1991 |
|
MARKET COMMITTEE, AMBALA CANTT. Vs. M/S. KHUKHRAIN BROS, SABJI MANDI, CHANDIGARH
|
May 27, 1991 |
|
MAST RAM Vs. PARAS RAM
|
January 8, 1991 |
|
MAYA CHAND KALIA Vs. REGISTRAR COOPERATIVE SOCIETIES, HARYANA,CHANDIGARH AND OTHERS
|
August 9, 1991 |
|
MAYA WATI Vs. ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 3, 1991 |
|
MAZARA LAL Vs. LACHHMI CHAND
|
April 1, 1991 |
|
MEENAKSHI Vs. SH. GIANESHWAR
|
July 10, 1991 |
|
MEENAKSHI SINGLA Vs. STATE OF PUNJAB
|
April 5, 1991 |
|
MEHAL SINGH Vs. STATE OF PUNJAB
|
May 30, 1991 |
|
MEHAR CHAND Vs. RAM LAL
|
April 24, 1991 |
|
MEHAR SINGH Vs. UNION OF INDIA
|
April 29, 1991 |
|
MELA SINGH Vs. STATE OF PUNJAB
|
May 6, 1991 |
|
MESSRS EAST INDIA TRANSPORT AGENCY Vs. MESSRS HINDUSTAN VACCUM GLASS LTD.
|
January 29, 1991 |
|
MESSRS KAMANI FINANCE ENTERPRISES LIMITED Vs. THE STATE OF HARYANA AND ANOTHER
|
April 9, 1991 |
|
METER AND INSTRUMENTS PRIVATE LTD Vs. UNION OF INDIA
|
January 10, 1991 |
|
MICRO ALLOYS AND CASTINGS Vs. UNION OF INDIA UOI
|
June 8, 1991 |
|
MILKHI RAM Vs. COMMISSIONER OF WEALTH TAX
|
April 8, 1991 |
|
MILKHI RAM Vs. STATE OF PUNJAB
|
April 15, 1991 |
|
MINI GUPTA BRICKS COMPANY Vs. STATE OF HARYANA
|
August 20, 1991 |
|
MIRI MAL JAIN METAL CO Vs. PRESIDING OFFICER LABOUR COURT
|
November 18, 1991 |
|
MISS AMRIT KAUR Vs. STATE OF HARYANA AND OTHERS
|
July 31, 1991 |
|
MISS ANJU JAIN Vs. PANJAB UNIVERSITY, CHANDIGARH
|
November 14, 1991 |
|
MISS ANU KUMARI Vs. SMT. N.N. MOHAN, D.A.V. HIGH SCHOOL AND OTHERS
|
September 25, 1991 |
|
MISS KAUSHLYA Vs. PUNJAB SCHOOL EDUCATION BOARD AND ANOTHER
|
August 28, 1991 |
|
MISS NEERJA SOOD Vs. VICE
|
October 29, 1991 |
|
MISS SHABNAM KUMARI WADEHRA Vs. PANJAB UNIVERSITY
|
April 12, 1991 |
|
MODELLA WOOLLENS LIMITED Vs. OM PARKASH SHARMA
|
February 6, 1991 |
|
MODI BUSINESS MACHINES LTD Vs. STATE OF PUNJAB
|
February 14, 1991 |
|
MOHALI BUS SERVICE REGD JALANDHAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHANDIGARH
|
September 25, 1991 |
|
MOHAN LAL Vs. UNION OF INDIA (UOI)
|
September 4, 1991 |
|
MOHAN LAL SHARMA AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
January 8, 1991 |
|
MOHAN LAL VOHRA Vs. STATE OF HARYANA AND ANR.
|
November 14, 1991 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
April 18, 1991 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
July 29, 1991 |
|
MOHAN SINGH AND OTHERS Vs. RAJINDER SINGH AND OTHERS
|
May 2, 1991 |
|
MOHANT JYOTI SARUP CHELA MOHANT BHAGWAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
May 14, 1991 |
|
MOHINDER Vs. NAGINA
|
September 7, 1991 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 1991 |
|
MOHINDER KAUR AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
March 15, 1991 |
|
MOHINDER KUMAR Vs. YASH PAUL
|
January 15, 1991 |
|
MOHINDER KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
|
March 6, 1991 |
|
MOHINDER KUMAR JAIN Vs. PUNJAB NATIONAL BANK
|
March 22, 1991 |
|
MOHINDER KUMAR TULI Vs. M.D., FOOD CORPORATION OF INDIA
|
May 15, 1991 |
|
MOHINDER NATH Vs. STATE OF PUNJAB
|
December 4, 1991 |
|
MOHINDER SINGH Vs. HARBANS KAUR
|
March 4, 1991 |
|
MOHINDER SINGH Vs. THE INSPECTOR GENERAL OF PRISONS, PANJAB
|
October 31, 1991 |
|
MOHINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
|
March 25, 1991 |
|
MOHINDER SINGH Vs. THE STATE OF HARYANA
|
April 5, 1991 |
|
MOHINDER SINGH Vs. CHIEF ADMINISTRATOR, HUDA, PANCHKULA
|
September 13, 1991 |
|
MOHINDER SINGH Vs. THE ESTATE OFFICER, U.T. ADMINISTRATION AND ANR.
|
May 30, 1991 |
|
MOHINDER SINGH Vs. SUSHIL KAUR
|
April 9, 1991 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 18, 1991 |
|
MOHINDER SINGH Vs. AMARJEET SINGH
|
April 19, 1991 |
|
MOHINDER SINGH ALIAS MAHAR SINGH Vs. BINDU
|
January 29, 1991 |
|
MOHINDER SINGH AND ANR. Vs. RAM NATH AND ORS.
|
April 16, 1991 |
|
MOHINDER SINGH LUNA Vs. STATE OF PUNJAB
|
April 4, 1991 |
|
MOHINDER SINGH MAUR Vs. STATE OF PUNJAB
|
April 22, 1991 |
|
MOHINDER SINGH SON OF HAZARA SINGH Vs. BALBIR KAUR DAUGHTER OF MOHINDER SINGH
|
December 2, 1991 |
|
MOHINDER SINGH: Vs. MUNSHI RAM AND OTHERS:
|
February 19, 1991 |
|
MOLU MAL BARU MAL JAIN Vs. EXCISE AND TAXATION COMMISSIONER
|
September 12, 1991 |
|
MOLU RAM Vs. BAJE SINGH AND ORS.
|
February 20, 1991 |
|
MOMAN RAM Vs. STATE OF HARYANA
|
September 26, 1991 |
|
MOSMI Vs. RAM KUMAR
|
May 30, 1991 |
|
MOTI LAL Vs. STATE OF PUNJAB
|
September 6, 1991 |
|
MOTI RAM GUPTA, EX Vs. STATE OF HARYANA
|
March 5, 1991 |
|
MRS. RAJ KALI Vs. L.I.C.
|
July 29, 1991 |
|
MRS. RAJ SIKKA Vs. THE STATE OF PUNJAB
|
June 4, 1991 |
|
MST. GUDDI Vs. NARAJAN SINGH AND ORS.
|
February 21, 1991 |
|
MUKAND LAL Vs. BALLU SINGH
|
February 22, 1991 |
|
MUKESH KR AGGARWAL PROP MAHALAKSHMI INDUSTRIES Vs. E S I CORPORATION
|
August 27, 1991 |
|
MUKHITIARA Vs. RISALA
|
April 3, 1991 |
|
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
February 19, 1991 |
|
MUKHTIAR SINGH Vs. AJMER KAUR
|
January 18, 1991 |
|
MUKHTIAR SINGH Vs. PUNJAB STATE & ANOTHER
|
November 12, 1991 |
|
MUKHTIAR SINGH BAL Vs. STATE OF PUNJAB AND ORS.
|
April 9, 1991 |
|
MUKHTIAR SINGH MALIK Vs. STATE OF HARYANA AND OTHERS
|
May 31, 1991 |
|
MULAKH RAJ Vs. STATE OF HARYANA
|
May 29, 1991 |
|
MUNICIPAL COMMITTEE Vs. GRAM PANCHAYAT
|
January 21, 1991 |
|
MUNICIPAL COMMITTEE Vs. RAM KUMAR
|
January 11, 1991 |
|
MUNICIPAL COMMITTEE Vs. LABOUR COURT
|
April 5, 1991 |
|
MUNICIPAL COMMITTEE NOW REPTD BY MUNICIPAL CORPN JULLUNDUR Vs. KARTAR DEVI
|
November 29, 1991 |
|
MUNICIPAL COMMITTEE, JALLAIABAD THROUGH ITS EXECUTIVE OFFICER Vs. THE PRESIDING OFFICER, LABOUR COURT,BATHINDA AND OTHERS
|
July 18, 1991 |
|
MUNICIPAL CORPORATION LUDHIANA Vs. RANJIT KAUR AND OTHERS
|
February 4, 1991 |
|
MUNICIPAL CORPORATION OF LUDHIANA Vs. KAMLESH JINDAL
|
May 9, 1991 |
|
MUNICIPAL CORPORATION OF LUDHIANA Vs. AUTOMATIC WOOD AND ENGINEERING WORKS
|
April 2, 1991 |
|
MUNICIPAL CORPORATION OF LUDHIANA Vs. OSWAL SPINNING AND WEAVING MILLS LTD
|
May 3, 1991 |
|
MUNICIPAL CORPORATION, JULLUNDUR Vs. KULDIP SINGH AND ANOTHER
|
February 25, 1991 |
|
MUNSHI Vs. UNION OF INDIA
|
April 24, 1991 |
|
MUNSHI Vs. LAND ACQUISITION COLLECTOR, URBAN ESTATES, GURGAON
|
May 1, 1991 |
|
MUNSHI Vs. DHANBIR SINGH
|
September 6, 1991 |
|
MUNSHI SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
March 8, 1991 |
|
MURARI LAL Vs. STATE OF HARYANA
|
March 4, 1991 |
|
MURTI Vs. THE STATE OF HARYANA
|
December 18, 1991 |
|
N K MENON Vs. STATE BANK OF INDIA
|
October 3, 1991 |
|
N K SOOD Vs. TARA WATI
|
September 6, 1991 |
|
N.K. AGGARWAL Vs. THE STATE OF PUNJAB
|
April 9, 1991 |
|
N.K. GUPTA VENUS ELECTRICAL Vs. STATE OF HARYANA
|
June 8, 1991 |
|
N.N. SHARMA OF OSWAL AGRO MILLS Vs. PUNJAB STATE BOARD FOR THE PREVENTION & CONTROL OF WATER POLLUTION
|
August 26, 1991 |
|
NACHHATTAR KAUR Vs. BALWINDER SINGH
|
April 18, 1991 |
|
NAHAR SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
December 13, 1991 |
|
NAIB SUBEDAR ATPAL SEMPLAY Vs. UNION OF INDIA AND ORS
|
July 18, 1991 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
August 23, 1991 |
|
NANAK SINGH Vs. STATE OF HARYANA
|
September 6, 1991 |
|
NAND LAL Vs. AMAR NATH JAIN
|
April 1, 1991 |
|
NAND LAL Vs. SURAJ BHAN
|
April 18, 1991 |
|
NAND LAL Vs. STATE OF HARYANA
|
October 31, 1991 |
|
NAND LAL BAJAJ Vs. STATE OF HARYANA
|
March 21, 1991 |
|
NAND LAL, CLERK Vs. PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION,
|
March 15, 1991 |
|
NANDKISHORE Vs. SWARAN SINGH
|
September 19, 1991 |
|
NARAIN GIR CHELA BABA HARDIAL GIR DERA SARSTI GIR Vs. PUNJAB STATE
|
February 14, 1991 |
|
NARAIN SINGH AND OTHERS Vs. BALBIR SINGH AND OTHERS
|
January 15, 1991 |
|
NARANJAN DASS DOOMTA RICE AND GENERAL MILLS Vs. STATE OF PUNJAB
|
August 19, 1991 |
|
NARESH ALIAS KAVITA Vs. SUBHASH CHANDER
|
February 7, 1991 |
|
NARESH KUMAR MAJITHIA Vs. KRISHAN SARUP MAJITHIA
|
February 26, 1991 |
|
NARINDER KUMAR Vs. NORTHERN RAILWAY
|
January 8, 1991 |
|
NARINDER MOHAN ARYA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
February 21, 1991 |
|
NARINDER NATH AHUJA Vs. STATE OF HARYANA
|
February 5, 1991 |
|
NARINDER PAL Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANOTHER
|
October 10, 1991 |
|
NARINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
July 12, 1991 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
April 19, 1991 |
|
NARINDER SINGH Vs. SUKHBIR SINGH
|
September 25, 1991 |
|
NARINDER SINGH @ KALA Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
NARINDRA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 9, 1991 |
|
NASIB SINGH Vs. STATE OF HARYANA
|
April 24, 1991 |
|
NATHU RAM Vs. STATE OF HARYANA
|
January 15, 1991 |
|
NATIONAL CHEMICAL INDUSTRIES LTD Vs. STATE OF HARYANA
|
April 25, 1991 |
|
NATIONAL FERTILIZERS LTD., PANIPAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND ANOTHER
|
April 12, 1991 |
|
NATIONAL INSURANCE COMPANY LTD Vs. R HARCHARAN SINGH BHULLAR
|
August 30, 1991 |
|
NATIONAL INSURANCE COMPANY LTD, CHANDIGARH Vs. R. HARCHARAN SINGH BHULLAR AND OTHERS
|
August 20, 1991 |
|
NATIONAL ORGANIC CHEMICALS INDUSTRIES LTD. Vs. STATE OF HARYANA
|
August 1, 1991 |
|
NATIONAL ORGANIC CHEMICALS LTD. Vs. STATE OF HARYANA
|
September 12, 1991 |
|
NEEL MANI KHEMKA Vs. UNION OF INDIA
|
May 7, 1991 |
|
NEELAM KUMARI Vs. VIJAY KUMAR
|
January 8, 1991 |
|
NET RAM Vs. STATE OF HARYANA
|
April 29, 1991 |
|
NEW BANK OF INDIA Vs. KAPILA WORSTED SPINNING AND WEAVING MILLS LTD
|
March 8, 1991 |
|
NEW BANK OF INDIA Vs. BHUPINDER SINGH
|
October 24, 1991 |
|
NEW CENTRAL DOABA TOURIST BUS COMPANY CHANDIGARH Vs. STATE TRANSPORT AUTHORITY CHANDIGARH
|
July 17, 1991 |
|
NEW INDIA ASSURANCE CO Vs. SUNISH KATYAL
|
March 25, 1991 |
|
NIKIU RAM SADH UDASI Vs. DERA BHAI RAM SINGH AND ANOTHER
|
February 11, 1991 |
|
NIRANJAN DASS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
|
October 7, 1991 |
|
NIRANJAN DASS Vs. THE STATE OF PUNJAB
|
November 12, 1991 |
|
NIRANJAN SINGH Vs. SH J K GOEL ADDITIONAL DISTT JUDGE
|
February 8, 1991 |
|
NIRANJAN SINGH Vs. JEET SINGH AND OTHERS
|
February 19, 1991 |
|
NIRANJAN SINGH Vs. DISTRICT JUDGE AND ORS
|
March 18, 1991 |
|
NIRMAL DASS Vs. USHA DEVI
|
December 6, 1991 |
|
NIRMAL DEVI GUPTA Vs. RAJINDER SINGH
|
April 11, 1991 |
|
NIRMAL KAUR Vs. BALBIR SINGH
|
December 8, 1991 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
NIRMAL SINGH Vs. JYOTI SARUP
|
June 8, 1991 |
|
NIRMAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 30, 1991 |
|
NIRMAL SINGH Vs. EXECUTIVE MAGISTRATE, AMRITSAR
|
April 16, 1991 |
|
NIRMALA SHARMA & ORS Vs. V N PANDEY & ANR
|
February 8, 1991 |
|
NIRMALJIT KAUR Vs. JAGJIT SINGH CHAHAL
|
November 26, 1991 |
|
NIRMALJIT KAUR Vs. SH. ATMA SINGH
|
January 9, 1991 |
|
NISCHAL GUPTA Vs. UNION TERRITORY AND ORS.
|
October 8, 1991 |
|
NITYA NAND ETC Vs. S G P C
|
September 13, 1991 |
|
NORANG Vs. STATE OF HARYANA
|
May 6, 1991 |
|
NUTAN SEKHRI Vs. KRISHAN KUMAR SEKHRI
|
May 8, 1991 |
|
O P AHUJA Vs. CENTRAL BANK OF INDIA, CHD
|
October 31, 1991 |
|
O S HOODA Vs. STATE OF HARYANA
|
August 20, 1991 |
|
O.P. LATKA Vs. THE STATE BANK OF PATIALA THROUGH MANAGING DIRECTOR AND ORS.
|
May 2, 1991 |
|
OFF. A.S.I. RAJBIR SINGH Vs. STATE OF HARYANA
|
April 29, 1991 |
|
OM PAL SINGH Vs. UNION OF INDIA AND OTHERS
|
July 12, 1991 |
|
OM PARKASH Vs. NAFE SINGH
|
February 21, 1991 |
|
OM PARKASH Vs. HARYANA STATE ELECTRICITY BOARD
|
June 3, 1991 |
|
OM PARKASH Vs. THE STATE OF HARYANA AND ORS.
|
August 26, 1991 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
April 29, 1991 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 4, 1991 |
|
OM PARKASH Vs. PUNJAB STATE
|
November 27, 1991 |
|
OM PARKASH Vs. VINOD KUMAR
|
August 19, 1991 |
|
OM PARKASH Vs. VIDHYA DEVI
|
March 21, 1991 |
|
OM PARKASH Vs. SHIV DUTT PRASHER
|
January 29, 1991 |
|
OM PARKASH Vs. PURAN CHAND
|
July 19, 1991 |
|
OM PARKASH Vs. STATE OF HARYANA
|
April 18, 1991 |
|
OM PARKASH Vs. DIRECTOR-GENERAL OF PRISONS, HARYANA & OTHERS
|
March 6, 1991 |
|
OM PARKASH AGGARWAL Vs. COMMISSIONER OF WEALTH-TAX
|
September 27, 1991 |
|
OM PARKASH GOYAL Vs. RAM KRISHAN CHHOKAR
|
January 14, 1991 |
|
OM PARKASH MAHAJAN Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
OM PARKASH MALIK Vs. THE STATE OF HARYANA
|
June 8, 1991 |
|
OM PARKASH PANDEY Vs. THE HARYANA STATE MINOR IRRIGATION (TUBEWELLS) CORPORATION LTD. AND OTHERS
|
November 28, 1991 |
|
OM PARKASH TULI Vs. VIDYA BHUSHAN NAGAR
|
April 29, 1991 |
|
OM PATI Vs. STATE OF HARYANA
|
October 8, 1991 |
|
OM SINGH Vs. BHATERI
|
January 14, 1991 |
|
OM. KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 30, 1991 |
|
OMA DUTT SHARMA Vs. STATE OF HARYANA
|
May 6, 1991 |
|
OMBIR SINGH Vs. DISTT RURAL DEV AGENCY
|
March 30, 1991 |
|
ONKAR MAL MITTAL Vs. STATE BANK OF PATIALA
|
June 8, 1991 |
|
ORIENTAL INSURANCE CO LTD Vs. INDU
|
September 3, 1991 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. CHANDIGARH AROMATICS
|
January 8, 1991 |
|
P S JAIN MOTOR COMPANY PB PVT LTD Vs. STATE OF PUNJAB
|
August 26, 1991 |
|
P.K. SINGH, D.P.O. Vs. STATE OF HARYANA
|
March 26, 1991 |
|
P.N. MATHUR Vs. STATE OF HARYANA
|
May 10, 1991 |
|
PALA SINGH Vs. PARAMJIT KAUR
|
February 7, 1991 |
|
PALACE THEATRE Vs. STATE OF HARYANA
|
May 28, 1991 |
|
PANCHKULA HIGH COURT EMPLOYEES CO-OP GROUP HOUSING SOCIETY LTD , CHANDIGARH Vs. HUDA, CHANDIGARH
|
December 9, 1991 |
|
PANJAB UNIVERSITY AND ANR. Vs. MISS SHABNAM KUMARI AND ANR.
|
September 9, 1991 |
|
PANKAJ Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 1991 |
|
PANNA LAL Vs. SANTOSH
|
July 15, 1991 |
|
PARAMJIT KAUR Vs. SURINDER SINGH
|
September 25, 1991 |
|
PARAMJIT KAUR Vs. HARJIT SINGH
|
April 5, 1991 |
|
PARAMJIT KHAD STORE KAPURTHALA Vs. UNION OF INDIA
|
September 4, 1991 |
|
PARAMJIT SINGH Vs. AMARJIT KAUR MINHAS
|
September 9, 1991 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 29, 1991 |
|
PARAMJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 14, 1991 |
|
PARBHAT KUMAR Vs. HARYANA STATE ELECTRICITY BOARD
|
July 15, 1991 |
|
PARBHU SINGH Vs. STATE OF HARYANA
|
March 15, 1991 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
October 3, 1991 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB
|
January 23, 1991 |
|
PARHLAD SINGH Vs. STATE OF HARYANA
|
October 1, 1991 |
|
PARISNI Vs. SATNAM SINGH
|
April 5, 1991 |
|
PARKASH Vs. STATE OF HARYANA
|
August 28, 1991 |
|
PARKASH CHAND SHARMA Vs. STATE OF HARYANA
|
May 2, 1991 |
|
PARKASH DEVI Vs. STATE OF PUNJAB
|
February 7, 1991 |
|
PARKASH KAUR Vs. KULWANT KAUR
|
August 23, 1991 |
|
PARKASH VIR Vs. STATE OF HARYANA
|
October 31, 1991 |
|
PARKASH WANTI Vs. STATE OF PUNJAB
|
June 3, 1991 |
|
PARKASH WANTI (DECEASED) Vs. DIAL SINGH
|
April 5, 1991 |
|
PARKASH WATI Vs. KARNAIL SINGH
|
March 12, 1991 |
|
PARMOD KUMAR JAIN Vs. STATE OF HARYANA
|
March 15, 1991 |
|
PARMODH KUMAR Vs. TELU RAM
|
May 17, 1991 |
|
PARSHAN RAM LOCHAM Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 31, 1991 |
|
PARSHOTAM KHULLAR Vs. THE STATE OF PUNJAB
|
March 27, 1991 |
|
PARTAP SINGH Vs. KULWANT KAUR
|
February 4, 1991 |
|
PARVEEN JINDAL Vs. REGISTRAR, COOPERATIVE SOCIETIES, PUNJAB
|
August 2, 1991 |
|
PARVESH KUMAR Vs. PANJAB UNIVERSITY
|
July 29, 1991 |
|
PAUL SINGH Vs. STATE OF PUNJAB
|
May 8, 1991 |
|
PAVITER SINGH Vs. STATE OF PUNJAB
|
April 15, 1991 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
April 16, 1991 |
|
PAWAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 23, 1991 |
|
PAWAN KUMAR AND ANOTHER Vs. MUNICIPAL CORPORATION, AMRITSAR
|
March 15, 1991 |
|
PAWAN KUMAR JAIL Vs. STATE OF PUNJAB
|
December 20, 1991 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SATYA DEVI
|
September 9, 1991 |
|
PHAGWAN DASS Vs. STATE OF HARYANA
|
October 25, 1991 |
|
PHOOL CHAND AND OTHERS Vs. THE PUNJAB MANDI BOARD
|
November 13, 1991 |
|
PHOOL WANTI Vs. SURJAN SINGH SADANA
|
November 8, 1991 |
|
PHOOLA ETC Vs. MATA DEEN ETC
|
November 29, 1991 |
|
PHULLI Vs. BALWANT
|
December 6, 1991 |
|
PIARA LAL Vs. STATE OF PUNJAB
|
February 8, 1991 |
|
PIARA SINGH Vs. PUNJABI UNIVERSITY PATIALA
|
February 19, 1991 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
September 13, 1991 |
|
PIARA SINGH Vs. NIRANJAN SINGH
|
February 15, 1991 |
|
PIARA SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
September 24, 1991 |
|
PIARE LAL Vs. SURESH CHAND GUPTA
|
December 13, 1991 |
|
PINKI Vs. SHANTI
|
September 11, 1991 |
|
POONAM DATD (MISS) Vs. THE STATE OF HARYANA AND ORS.
|
January 11, 1991 |
|
PRABHJIT KAUR Vs. BALDEV SINGH
|
June 6, 1991 |
|
PRABHU Vs. STATE OF HARYANA
|
October 10, 1991 |
|
PRABHU RAM Vs. STATE OF HARYANA AND ANOTHER
|
July 12, 1991 |
|
PRAHLAD SINGH Vs. STATE OF HARYANA
|
August 9, 1991 |
|
PRANTIYA GRAM VISTAR KARYAKARTA ASSOCIATION, HARYANA Vs. THE STATE OF HARYANA AND ANOTHER
|
November 26, 1991 |
|
PREM CHAND Vs. RAM DASS
|
May 2, 1991 |
|
PREM CHAND MITTAL Vs. STATE OF HARYANA
|
May 1, 1991 |
|
PREM DATT BHATIA Vs. STATE OF HARYANA
|
March 25, 1991 |
|
PREM KAUR Vs. RADHE SHAM
|
February 13, 1991 |
|
PREM KAUR Vs. STATE OF HARYANA
|
January 31, 1991 |
|
PREM NATH Vs. GURMIT SINGH
|
March 18, 1991 |
|
PREM NATH SHARMA Vs. HARYANA STATE MINOR IRRIGATION (TUBEWELLS) CORPORATION LTD
|
January 7, 1991 |
|
PREM NATH, FIELD OFFICER, LAND MORTGAGE BANK, RAMPURE Vs. STATE OF PUNJAB
|
March 4, 1991 |
|
PREM PARKASH Vs. DAYA NAND
|
September 4, 1991 |
|
PREM PARKASH KANSAL Vs. SURENDARA STEEL ROLLING MILLS
|
April 8, 1991 |
|
PREM RATTAN Vs. FOOD CORPORATION OF INDIA
|
January 22, 1991 |
|
PREM SINGH Vs. RUPINDER SINGH AND ANR.
|
June 3, 1991 |
|
PREM SINGH CHEEMA Vs. DEVELOPMENT COMMISSIONER PUNJAB
|
December 13, 1991 |
|
PRITAM Vs. MURTI MARI GUGGA PIR MANDIR
|
July 19, 1991 |
|
PRITAM PAL Vs. SMT. LACHHMI BAI
|
September 9, 1991 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 15, 1991 |
|
PRITAM SINGH Vs. JANG BAHADUR
|
May 16, 1991 |
|
PRITAM SINGH Vs. DARSHAN SINGH AND ORS.
|
March 19, 1991 |
|
PRITAM SINGH Vs. THE STATE OF HARYANA
|
December 4, 1991 |
|
PRITAM SINGH BIRRING Vs. STATE OF PUNJAB
|
September 20, 1991 |
|
PRITAM SINGH RANA Vs. STATE OF HARYANA
|
April 8, 1991 |
|
PRITHI PAL SINGH Vs. STATE OF PUNJAB
|
January 17, 1991 |
|
PRITHVI SINGH Vs. THE STATE OF PUNJAB
|
June 6, 1991 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
November 12, 1991 |
|
PRIYA TEXTILES (PVT.) LTD. Vs. UNION OF INDIA
|
May 7, 1991 |
|
PROF DEV DUTT KAUSHAL Vs. THE STATE OF PUNJAB
|
June 7, 1991 |
|
PROMILA DEVI Vs. AMAR NATH
|
November 12, 1991 |
|
PROVIDENT FUND INSPECTOR Vs. NEW JANTA BUS SERVICE CO LTD
|
July 24, 1991 |
|
PROVIDENT FUND INSPECTOR Vs. HARJIT SINGH
|
July 8, 1991 |
|
PROVIDENT FUND INSPECTOR OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. SURAJ BHAN DINESH KUMAR COTTON FACTORY
|
March 27, 1991 |
|
PUNJAB AGRICULTURAL UNIVERSITY AND ANOTHER Vs. DR. B.S. SIDHU, AGRONOMIST
|
July 22, 1991 |
|
PUNJAB ANAND BATTERIES Vs. ASSISTANT COLLECTOR OF C EX
|
April 22, 1991 |
|
PUNJAB BREWERIES LIMITED Vs. STATE OF PUNJAB
|
October 3, 1991 |
|
PUNJAB CO-OPERATIVE SUPPLY AND MARKETING FEDERATION, CHANDIGARH Vs. RAMLOK
|
September 6, 1991 |
|
PUNJAB DAIRY DEVELOPMENT CORPORATION LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
March 8, 1991 |
|
PUNJAB NATIONAL BANK Vs. RAJESH KUMAR JAIN
|
February 11, 1991 |
|
PUNJAB NATIONAL BANK Vs. NIRMAL PAPER & BOARD MILLS
|
October 11, 1991 |
|
PUNJAB ROADWAYS, AMRITSAR AND ANR Vs. SHRI SURESH CHOPRA AND ANR
|
September 26, 1991 |
|
PUNJAB SINGH Vs. SHUGAN AND ORS.
|
November 1, 1991 |
|
PUNJAB SINGH ALIAS PUNJABA Vs. SHYAM AND ORS
|
November 1, 1991 |
|
PUNJAB STATE Vs. PARAMJIT SINGH
|
December 4, 1991 |
|
PUNJAB STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION Vs. KAPURTHALA NORTHERN INDIA TANNERIES LTD. KAPURTHALA
|
March 19, 1991 |
|
PUNJAB STATE CO Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 1991 |
|
PUNJAB STATE CO OP SUPPLY AND MARKETING FEDERATION LTD Vs. COMMISSIONER APPEALS JALANDHAR DIVISION
|
November 28, 1991 |
|
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
July 8, 1991 |
|
PUNJAB STATE COOPERATIVE SUPPLY Vs. GAMDOOR SINGH
|
February 15, 1991 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER
|
August 21, 1991 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MOHINDER KAUR
|
January 15, 1991 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ARIHANT TEXTILES INDUSTRY
|
February 19, 1991 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
|
August 8, 1991 |
|
PUNJAB STATE ELECTRONICS DEVELOPMENT & PRODUCTION CORPORATION Vs. A.C. KHANNA
|
September 20, 1991 |
|
PUNJAB STEEL CORPORATION Vs. STATE OF PUNJAB
|
April 2, 1991 |
|
PUNJAB STEEL CORPORATION Vs. STATE OF PUNJAB
|
April 12, 1991 |
|
PUNJAB WAKF BOARD Vs. MOHD. YAKUB
|
November 25, 1991 |
|
PUNJAB WOOLLEN TEXTILES FIRM Vs. BANK OF INDIA
|
February 13, 1991 |
|
PUNJABI UNIVERSITY, PATIALA Vs. SARLA MITTAL
|
February 15, 1991 |
|
PUNNI DEVI ALIAS BASANT KAUR Vs. COLLECTOR, LAND ACQUISITION, INDUSTRIES DEPARTMENT AND ORS.
|
August 26, 1991 |
|
PURAN CHAND AND OTHERS Vs. PUNJAB MANDI BOARD THROUGH ITS CHAIRMAN AND ANOTHER
|
August 1, 1991 |
|
PURAN SINGH Vs. BHATERI
|
April 10, 1991 |
|
PURAN SINGH Vs. MANJU RAM
|
April 8, 1991 |
|
PURAN SINGH Vs. THE POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANR.
|
September 13, 1991 |
|
PURAN SINGH ANKHI Vs. STATE OF PUNJAB
|
November 12, 1991 |
|
PUSHAP LATA AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
December 6, 1991 |
|
R K GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 13, 1991 |
|
R K RAO Vs. STATE OF HARYANA
|
May 7, 1991 |
|
R K SUKHUJA Vs. SH CHANDER PARKASH
|
February 15, 1991 |
|
R L SHARMA Vs. KURUKSHETRA UNIVERSITY
|
December 18, 1991 |
|
R S MADHO RAM AND SONS Vs. DWARKA DASS AND SONS
|
March 20, 1991 |
|
R.C. GUPTA Vs. KANTI KRISHAN SHARMA
|
January 24, 1991 |
|
R.C. KAUSHAL Vs. BLACK JACK INDIA PVT. LTD.
|
January 7, 1991 |
|
R.K. CHANAN Vs. STATE OF HARYANA
|
June 8, 1991 |
|
R.K. DILBAGHI Vs. STATE OF HARYANA
|
February 7, 1991 |
|
R.K. RAMPAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 11, 1991 |
|
R.M. YADAV, FIELD REPRESENTATIVE BASF INDIA LTD Vs. VINOD KUMAR BANSAL
|
May 29, 1991 |
|
R.S. SHARMA, LEGAL ADVISER Vs. THE STATE OF PUNJAB
|
April 30, 1991 |
|
RABINDER SINGH Vs. UNION OF INDIA
|
March 22, 1991 |
|
RACHHPAL SINGH Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
February 6, 1991 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
August 19, 1991 |
|
RADHIKA RUBBER PRODUCTS (P) LTD. Vs. HARYANA STATE BOARD
|
March 7, 1991 |
|
RAGBIR SINGH Vs. HAMIF
|
December 13, 1991 |
|
RAGHBIR CHAND SHARMA Vs. STATE OF PUNJAB
|
October 24, 1991 |
|
RAGHUBIR KRISHAN DASS Vs. NARAIN DASS AND ORS.
|
April 9, 1991 |
|
RAGHUBIR SINGH Vs. THE STATE OF HARYANA
|
February 8, 1991 |
|
RAGHUNATH DASS Vs. RANBIR KUMAR AND ORS.
|
November 27, 1991 |
|
RAGHUVINDER SAHAI Vs. STATE OF PUNJAB
|
March 8, 1991 |
|
RAIPUR PIRBUXWALA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. SURJIT SINGH
|
January 21, 1991 |
|
RAJ BALA Vs. STATE OF HARYANA
|
February 13, 1991 |
|
RAJ KALI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 29, 1991 |
|
RAJ KAUR ALIAS RAJI Vs. JANGIR SINGH
|
August 14, 1991 |
|
RAJ KUMAR Vs. STATE, U.T. CHANDIGARH
|
January 9, 1991 |
|
RAJ KUMAR Vs. STATE U T CHANDIGARH
|
January 1, 1991 |
|
RAJ KUMAR Vs. PUNJABI UNIVERSITY PATIALA
|
February 11, 1991 |
|
RAJ KUMAR Vs. DHARAM SINGH ETC
|
November 25, 1991 |
|
RAJ KUMAR Vs. NAND LAL
|
October 9, 1991 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 2, 1991 |
|
RAJ KUMAR BATRA Vs. STATE OF HARYANA
|
July 16, 1991 |
|
RAJ KUMAR JAIN Vs. STATE OF HARYANA
|
January 7, 1991 |
|
RAJ KUMAR JAIN Vs. STATE OF PUNJAB
|
March 21, 1991 |
|
RAJ KUMAR MAINGI Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 1991 |
|
RAJ MAL BHATIA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
|
May 17, 1991 |
|
RAJ RANI Vs. STATE OF PUNJAB
|
April 1, 1991 |
|
RAJ TRADING COMPANY Vs. STATE OF HARYANA
|
October 3, 1991 |
|
RAJA BALRAJ SINGH Vs. UNION OF INDIA
|
July 31, 1991 |
|
RAJA RAM CORN PRODUCTS (PB ) PVT LTD Vs. STATE OF PUNJAB ETC
|
May 29, 1991 |
|
RAJASTHAN RAJYA PATH PARIVAHAN NIGAM DELUX Vs. TARAWATI
|
October 28, 1991 |
|
RAJBIR Vs. ASSISTANT COLLECTOR IST GRADE
|
October 8, 1991 |
|
RAJBIR SINGH Vs. STATE OF HARYANA
|
March 27, 1991 |
|
RAJDEEP PVT LTD Vs. SOHAN LAL PUNANI
|
May 2, 1991 |
|
RAJENDER PARSHAD Vs. DEVI DAYAL RAVINDER KUMAR
|
February 1, 1991 |
|
RAJESH AGGARWAL Vs. DAYA NAND MEDICAL COLLEGE AND HOSPITAL, LUDHIANA
|
November 14, 1991 |
|
RAJESH KHANNA Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
RAJESH KUMAR Vs. STATE
|
January 7, 1991 |
|
RAJINDER Vs. STATE OF HARYANA
|
January 7, 1991 |
|
RAJINDER Vs. STATE OF HARYANA
|
January 1, 1991 |
|
RAJINDER GILL Vs. DEV SAMAJ COUNCIL SOCIETY, CHANDIGARH
|
March 12, 1991 |
|
RAJINDER KAUR Vs. LAKHBIR SINGH
|
May 15, 1991 |
|
RAJINDER KAUR Vs. STATE OF PUNJAB
|
October 10, 1991 |
|
RAJINDER KUMAR Vs. HARYANA STATE THROUGH COLLECTOR, HISSAR
|
April 15, 1991 |
|
RAJINDER PAL KAIF Vs. VEENA RANI
|
August 2, 1991 |
|
RAJINDER SINGH Vs. PAUL BUS SERVICE (REGD.), SANGRUR
|
July 30, 1991 |
|
RAJINDER SINGH Vs. GHANSHAM SINGH
|
January 9, 1991 |
|
RAJIV PURI Vs. PUNJAB UNIVERSITY CHANDIGARH
|
October 8, 1991 |
|
RAJNEESH SAXENA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
September 13, 1991 |
|
RAJNI SCHRAWAT Vs. COMMISSIONER
|
October 3, 1991 |
|
RAJU TIMIRHARAN Vs. STATE OF PUNJAB
|
January 29, 1991 |
|
RAJWANT KAUR MATTA (SMT.) Vs. ARORA FEED MILLS AND ANR.
|
March 7, 1991 |
|
RAKESH CHANDER Vs. UNION OF INDIA
|
March 15, 1991 |
|
RAKESH DIXIT Vs. STATE OF PUNJAB
|
February 4, 1991 |
|
RAKESH KUMAR Vs. STATE BANK OF INDIA
|
April 8, 1991 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
March 11, 1991 |
|
RAKESH KUMAR (MINOR) THROUGH HIS FATHER Vs. STATE OF PUNJAB AND ORS.
|
February 1, 1991 |
|
RAKESH KUMAR BANARSI DASS Vs. ANJU W/O RAKESH KUMAR
|
December 5, 1991 |
|
RAM ASRA Vs. STATE OF PUNJAB
|
June 6, 1991 |
|
RAM AVTAR GUPTA Vs. STATE OF HARYANA
|
April 10, 1991 |
|
RAM AVTAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 20, 1991 |
|
RAM BHAJ Vs. STATE OF HARYANA
|
March 1, 1991 |
|
RAM BHOOL Vs. PRITHI SINGH
|
February 7, 1991 |
|
RAM CHAND, CHIEF ENGINEER (DRAINAGE), IRRIGATION DEPARTMENT, PUNJAB Vs. STATE OF PUNJAB
|
March 27, 1991 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
May 27, 1991 |
|
RAM CHANDER NAIN Vs. THE STATE OF HARYANA
|
June 6, 1991 |
|
RAM DASS Vs. AMBALA CENTRAL CO
|
November 12, 1991 |
|
RAM DASS AND ORS. Vs. PIARA SINGH AND ORS.
|
April 16, 1991 |
|
RAM DASS SINGLA Vs. DEVINDER SARUP BRAHMCHARI
|
June 6, 1991 |
|
RAM DHAN Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
March 15, 1991 |
|
RAM GOPAL Vs. PREM LATA
|
January 29, 1991 |
|
RAM JASPAL KANUNGO Vs. STATE OF PUNJAB
|
January 21, 1991 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
September 12, 1991 |
|
RAM KISHAN Vs. DEV RAJ
|
August 21, 1991 |
|
RAM KISHAN AGGARWAL Vs. PUNJAB STATE OF CIVIL SUPPLIES CORPORATION
|
November 28, 1991 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
January 31, 1991 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
August 8, 1991 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
June 8, 1991 |
|
RAM KUMAR ALIAS KALA Vs. UPINDER SAHA
|
April 21, 1991 |
|
RAM KUMAR VERMA Vs. STATE OF HARYANA
|
March 15, 1991 |
|
RAM LAL Vs. DAVINDER KAUR
|
July 30, 1991 |
|
RAM LAL Vs. ASHRAFI DEVI
|
December 3, 1991 |
|
RAM LAL Vs. STATE CHANDIGARH
|
January 15, 1991 |
|
RAM LUBBAYA Vs. STATE OF PUNJAB
|
September 20, 1991 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
February 5, 1991 |
|
RAM MURTI Vs. TARLOCHAN SINGH
|
January 24, 1991 |
|
RAM NARAIN Vs. BIRBAL ALIAS BALBIR
|
May 21, 1991 |
|
RAM NATH Vs. HARBHAGWAN DASS
|
February 26, 1991 |
|
RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
|
December 13, 1991 |
|
RAM NIWAS KOSALIA Vs. NARENDER KUMAR JAIN
|
April 24, 1991 |
|
RAM PARKASH SHARMA Vs. PRESIDING OFFICER, LABOUR COURT HARYANA ROHTAK
|
October 10, 1991 |
|
RAM PARSHAD Vs. INDIAN INSTITUTE OF BANKERS
|
May 14, 1991 |
|
RAM PARSHAD Vs. STATE OF HARYANA
|
August 20, 1991 |
|
RAM PARTAP Vs. UNION OF INDIA
|
December 17, 1991 |
|
RAM PARTAP Vs. TULSA
|
April 11, 1991 |
|
RAM PIARI Vs. SAT PARKASH ARORA
|
July 25, 1991 |
|
RAM RAKHA AND OTHERS Vs. CHANDER PARKASH AND OTHERS
|
March 27, 1991 |
|
RAM SARAN Vs. SANTOSH
|
July 24, 1991 |
|
RAM SARUP Vs. STATE OF HARYANA
|
October 1, 1991 |
|
RAM SARUP Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
April 5, 1991 |
|
RAM SARUP Vs. DIVISIONAL CANAL OFFICER
|
April 12, 1991 |
|
RAM SARUP Vs. CHANDRA BHAN
|
April 26, 1991 |
|
RAM SARUP Vs. BALWANT SINGH
|
February 18, 1991 |
|
RAM SARUP Vs. COMMISSIONER
|
July 16, 1991 |
|
RAM SARUP AGNIHOTRI Vs. STATE OF HARYANA
|
February 4, 1991 |
|
RAM SARUP AND ORS. Vs. JOWALA PARSHAD AND ORS.
|
November 25, 1991 |
|
RAM SARUP SHARMA Vs. STATE OF HARYANA
|
May 14, 1991 |
|
RAM SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS HARYANA AND ANOTHER
|
May 9, 1991 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
August 19, 1991 |
|
RAM SINGH Vs. UNION OF INDIA AND OTHERS
|
March 21, 1991 |
|
RAM SINGH Vs. CHANDIGARH HOUSING BOARD CHANDIGARH
|
January 15, 1991 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
May 31, 1991 |
|
RAM SINGH Vs. PUNJAB WAKF BOARD
|
May 17, 1991 |
|
RAMA TALWAR Vs. MAYA DEVI
|
April 15, 1991 |
|
RAMAN MALHOTRA Vs. JAGDISH RAJ MEHTA
|
April 15, 1991 |
|
RAMANJIT SINGH Vs. STATE OF PUNJAB
|
March 14, 1991 |
|
RAMDAS SINGH Vs. STATE OF PUNJAB
|
July 31, 1991 |
|
RAMESH CHAND Vs. STATE OF PUNJAB
|
November 27, 1991 |
|
RAMESH CHAND Vs. KRISHAN CHANDER
|
February 5, 1991 |
|
RAMESH KUMAR Vs. PARMOD KUMAR
|
March 4, 1991 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
February 7, 1991 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
May 30, 1991 |
|
RAMESH KUMAR Vs. BIMLA
|
October 1, 1991 |
|
RAMESH KUMAR Vs. SHUSHMA RANI
|
February 15, 1991 |
|
RAMESH KUMAR LEEKHA Vs. RAJ KUMARI
|
October 9, 1991 |
|
RAMESH PAL Vs. STATE OF PUNJAB
|
April 24, 1991 |
|
RAMESH PRASAD AND ANOTHER Vs. STATE OF HARYANA
|
January 31, 1991 |
|
RAMESHWAR DASS Vs. STATE OF HARYANA
|
November 19, 1991 |
|
RAMESHWAR PARSHAD SINHA Vs. HARYANA STATE WAREHOUSING CORPORATION
|
March 15, 1991 |
|
RAMINDER SINGH Vs. DARSHAN SINGH
|
July 12, 1991 |
|
RAMJI DASS Vs. KRISHAN LAL AND ORS.
|
January 7, 1991 |
|
RANBIR SINGH Vs. ANITA
|
April 16, 1991 |
|
RANBIR SINGH Vs. HARI KISHAN
|
September 5, 1991 |
|
RANDHIR SINGH Vs. AJIT SINGH
|
October 25, 1991 |
|
RANDHIR SINGH Vs. ADDITIONAL REGISTRAR
|
October 25, 1991 |
|
RANJIT KAUR Vs. ATAM SINGH
|
July 18, 1991 |
|
RANJIT KAUR Vs. PAVITTAR SINGH
|
May 29, 1991 |
|
RANJIT SINGH Vs. GENERAL MANAGER
|
February 1, 1991 |
|
RANJIT SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
|
February 14, 1991 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 23, 1991 |
|
RANJIT SINGH Vs. DEPUTY REGISTRAR, CO
|
May 1, 1991 |
|
RANJIT SINGH Vs. PRITAM SINGH
|
April 11, 1991 |
|
RANJIT SINGH Vs. MEHANGA SINGH
|
March 26, 1991 |
|
RASHPAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
November 1, 1991 |
|
RASHTRIYA ELECTRIC PRESS Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
March 4, 1991 |
|
RATTAN CHAND Vs. MEHAR CHAND
|
March 5, 1991 |
|
RATTAN CHAND HARJAS RAI (MOULDINGS) PVT LTD , FARIDABAD Vs. STATE OF HARYANA
|
December 4, 1991 |
|
RATTAN KUMARI Vs. STATE OF HARYANA
|
November 1, 1991 |
|
RATTAN LAL Vs. CHHIDA MAL
|
July 12, 1991 |
|
RATTAN SINGH Vs. SHARDA
|
December 2, 1991 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
November 18, 1991 |
|
RAVI DUTT SHARMA Vs. HARYANA HOUSING BOARD
|
April 23, 1991 |
|
RAVI DUTTA SHARMA Vs. STATE OF HARYANA
|
April 12, 1991 |
|
RAVI KUMAR Vs. H P S MAHAL SJMIC
|
January 31, 1991 |
|
RAVI PARKASH S O SHRI GIAN CHAND Vs. STATE OF PUNJAB
|
April 14, 1991 |
|
RAVI SACHDEVA Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
RAVI SHANKER STENO-TYPIST Vs. STATE OF PUNJAB
|
December 17, 1991 |
|
RAVINDER KAUR Vs. RAJ BARENDER SINGH
|
November 18, 1991 |
|
RAVINDER KUMAR Vs. WAZIR CHAND
|
September 23, 1991 |
|
RAVINDER NARDLA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
February 21, 1991 |
|
RAVINDER PAL MIDHA Vs. STATE OF HARYANA
|
November 12, 1991 |
|
RAVINDER SALARIA Vs. VIBHAKAR SHARMA
|
August 21, 1991 |
|
RAVINDER SURI Vs. KALA WATI
|
February 15, 1991 |
|
REHMAT AND OTHERS Vs. MEHTAB KHAN AND OTHERS
|
January 23, 1991 |
|
REKHA SINGHAL Vs. FOOD CORPORATION OF INDIA
|
November 26, 1991 |
|
RENU SHARMA Vs. PUNJAB UNIVERSITY
|
February 4, 1991 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
February 15, 1991 |
|
RICHHPAL KAUR Vs. STATE OF HARYANA
|
January 23, 1991 |
|
RIMMI SEHGAL MINOR Vs. PUNJAB SCHOOL EDUCATION BOARD,
|
December 13, 1991 |
|
RISHI KUMAR Vs. SURESH CHAND
|
November 29, 1991 |
|
RISHI PAL Vs. STATE OF HARYANA
|
March 27, 1991 |
|
RITA WIFE OF ASHOK KUMAR Vs. STATE OF HARYANA
|
June 5, 1991 |
|
ROHTASH SINGH KHARAB AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
May 31, 1991 |
|
ROMESH KHOSLA Vs. THE STATE OF PUNJAB
|
September 6, 1991 |
|
ROMESH RANI Vs. SURINDER KUMAR
|
February 18, 1991 |
|
ROOP CHAND SHARMA Vs. STATE OF PUNJAB
|
July 15, 1991 |
|
ROOP LAL ALIAS ROOPA Vs. STATE OF HARYANA
|
February 14, 1991 |
|
ROOP NARAIN CHANDANA Vs. STATE OF HARYANA
|
May 14, 1991 |
|
ROOP SINGH Vs. STATE OF PUNJAB
|
January 25, 1991 |
|
ROPALA Vs. COLLECTOR, KARNAL
|
January 9, 1991 |
|
ROSHAN LAL Vs. SANTA SINGH D S P RETIRED
|
March 19, 1991 |
|
ROSHAN LAL SHARMA Vs. STATE OF PUNJAB
|
November 28, 1991 |
|
ROSHAN LAL TALWAR AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
February 7, 1991 |
|
ROYAL BANK EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
|
November 12, 1991 |
|
RUBICON STEELS Vs. UNION OF INDIA
|
May 29, 1991 |
|
RULDA Vs. STATE OF PUNJAB
|
October 28, 1991 |
|
RULDU RAM Vs. PISHORI LAL
|
January 18, 1991 |
|
S K AGGARWAL Vs. CHAIRMAN AND MANAGING DIRECTOR
|
August 30, 1991 |
|
S K ANAND Vs. STATE OF HARYANA
|
December 6, 1991 |
|
S K BUDHIRAJA Vs. STATE OF HARYANA
|
February 25, 1991 |
|
S K GULATI Vs. PUNJAB STATE TUBEWELL CORPN LTD
|
July 9, 1991 |
|
S K SAYAL Vs. STATE OF PUNJAB
|
May 28, 1991 |
|
S M ENTERPRISES Vs. STATE BANK OF INDIA
|
July 23, 1991 |
|
S N SEXENA Vs. STATE OF HARYANA
|
December 4, 1991 |
|
S S GREWAL,ADDITIONAL DISTRICT & SESSIONS JUDGE, AMRITSAR Vs. STATE OF PUNJAB
|
October 9, 1991 |
|
S S KARAN Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
December 9, 1991 |
|
S S VIRK Vs. DIRECTOR (INSPECTION & QUALITY CONTROL), EXPORT INSPECTION COUNCIL, NEW DELHI
|
July 23, 1991 |
|
S. AMARJIT SINGH BHATNAGAR Vs. THE STATE OF PUNJAB AND ANR.
|
April 4, 1991 |
|
S. JASWANT SINGH TEJ Vs. THE STATE OF PUNJAB AND ORS.
|
June 5, 1991 |
|
S. SURJIT SINGH Vs. SECRETARY TO GOVERNMENT
|
February 15, 1991 |
|
S.C. DIWAN Vs. STATE OF HARYANA
|
July 19, 1991 |
|
S.C. GIROTRA Vs. THE STATE OF HARYANA AND ANOTHER
|
December 12, 1991 |
|
S.L. DAGA, MANAGING DIRECTOR Vs. BIRBAL S/O SH. BELI RAM
|
September 27, 1991 |
|
S.L. LOONA Vs. THE PUNJAB NATIONAL BANK
|
October 24, 1991 |
|
S.P. JAISWAL Vs. U.O.I.
|
July 24, 1991 |
|
S.S. SAINI Vs. STATE OF HARYANA
|
July 16, 1991 |
|
SABAR SHAH Vs. STATE OF PUNJAB
|
February 22, 1991 |
|
SADHU RAM Vs. STATE OF PUNJAB
|
October 10, 1991 |
|
SADHU RAM Vs. STATE OF PUNJAB
|
December 4, 1991 |
|
SADHU RAM Vs. BAWA RAM
|
March 5, 1991 |
|
SADHU RAM Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
March 20, 1991 |
|
SADHU RAM KRISHAN KUMAR Vs. UNION TERRITORY ADMINISTRATION
|
November 8, 1991 |
|
SADHU RAM VIRDI Vs. THE STATE OF PUNJAB
|
May 29, 1991 |
|
SADHU SINGH Vs. STATE OF HARYANA AND ANOTHER
|
February 27, 1991 |
|
SADHU SINGH Vs. KAUR SINGH
|
November 25, 1991 |
|
SADHU SINGH Vs. LABOUR COMMISSIONER
|
April 30, 1991 |
|
SADHU SINGH Vs. PYARA SINGH AND ANOTHER
|
April 22, 1991 |
|
SADHU SINGH HAMDARD TRUST Vs. STATE OF PUNJAB
|
July 30, 1991 |
|
SAGGAR SINGH Vs. STATE OF PUNJAB
|
September 16, 1991 |
|
SAHI RAM Vs. STATE OR HARYANA
|
April 19, 1991 |
|
SAHIB DAYAL Vs. JAI LAL
|
January 17, 1991 |
|
SAHIB SINGH Vs. STATE OF HARYANA
|
September 26, 1991 |
|
SAJILA SULTANA Vs. PUNJABI UNIVERSITY, PATIALA
|
May 3, 1991 |
|
SAJJAN KUMAR Vs. UNION OF INDIA
|
August 23, 1991 |
|
SAKEER Vs. STATE OF HARYANA
|
September 9, 1991 |
|
SALIG RAM Vs. STATE OF PUNJAB
|
April 8, 1991 |
|
SALIL SINGHAL Vs. STATE OF HARYANA
|
August 27, 1991 |
|
SALIL SINGHAL Vs. THE STATE OF HARYANA
|
November 1, 1991 |
|
SAMEER KAUSHAL Vs. STATE OF PUNJAB
|
June 7, 1991 |
|
SAMPURAN SINGH Vs. MUKHTIAR SINGH
|
February 22, 1991 |
|
SAMPURAN SINGH Vs. MUKHTIAR SINGH
|
January 2, 1991 |
|
SANATAN DHARAM SABHA REGD AMBALA CANTT Vs. HARYANA STATE
|
December 17, 1991 |
|
SANDAL CHIT FUND AND FINANCIERS PVT LTD Vs. NARINDER KUMAR SHARMA
|
September 12, 1991 |
|
SANDEEP SINGH BRAR Vs. PUNJAB SCHOOL EDUCATION BOARD, S A S NAGAR, DISTRICT ROPAR
|
August 8, 1991 |
|
SANDHYA NEGI Vs. PUNJAB STATE LEATHER DEVELOPMENT CORPORATION LTD , CHANDIGARH
|
December 4, 1991 |
|
SANJEEV Vs. RAJINDER PARSHAD
|
January 31, 1991 |
|
SANJEEV KUMAR Vs. CEGAT
|
August 5, 1991 |
|
SANJEEV KUMAR Vs. NORTH REGIONAL BENCH, CUSTOMS EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
|
August 5, 1991 |
|
SANJEEV KUMAR AND ANOTHER Vs. THE COUNCIL OF HOMEOPATHIC SYSTEM OF MEDICINE AND SURGERY, PB AND ANOTHER
|
December 9, 1991 |
|
SANJOY KUMAR GUPTA Vs. KURUKSHETRA UNIVERSITY
|
April 23, 1991 |
|
SANSAR PAL Vs. RAJINDER PARASAD
|
February 7, 1991 |
|
SANT LAL Vs. SHAM LAL
|
February 1, 1991 |
|
SANT RAM Vs. SLATE OF PUNJAB
|
February 21, 1991 |
|
SANT RAM BHAI Vs. THE STATE OF HARYANA AND ANR.
|
December 4, 1991 |
|
SANT RAM RICE & GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD AND OTHER
|
September 23, 1991 |
|
SANT RAM, PATWARI Vs. STATE OF PUNJAB
|
April 11, 1991 |
|
SANT SINGH Vs. STATE OF PUNJAB
|
February 6, 1991 |
|
SANTOKH SINGH Vs. LACHHMAN DASS
|
February 19, 1991 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
July 15, 1991 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
May 6, 1991 |
|
SANTOKH SINGH Vs. STALE OF PUNJAB
|
December 5, 1991 |
|
SANTOKH SINGH Vs. KISHAN SINGH
|
March 4, 1991 |
|
SANTOSH KUMARI Vs. STATE OF HARYANA
|
May 13, 1991 |
|
SARABJIT SINGH Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
February 20, 1991 |
|
SARASWATI DEVI Vs. THE STATE OF HARYANA
|
November 27, 1991 |
|
SARBANS SINGH Vs. JASWINDER KAUR
|
March 15, 1991 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB
|
July 19, 1991 |
|
SARBJIT SINGH @ SABBAS Vs. STATE OF PUNJAB
|
November 13, 1991 |
|
SARDAR SINGH Vs. LACHHMI BAI
|
July 23, 1991 |
|
SARDARA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 21, 1991 |
|
SARDARI LAL OM PARKASH Vs. STATE OF HARYANA
|
March 27, 1991 |
|
SARDUL SINGH Vs. UNION OF INDIA
|
July 8, 1991 |
|
SARDUL SINGH Vs. STATE OF HARYANA
|
March 5, 1991 |
|
SARISHTA DEVI Vs. KESHO DASS SHARMA
|
February 26, 1991 |
|
SARJIT SINGH Vs. KAUR SAIN & ORS.
|
February 7, 1991 |
|
SARLA SACHDEVA Vs. THE ESTATE OFFICER AND ORS.
|
November 1, 1991 |
|
SAROJ ARYA AND OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
|
April 8, 1991 |
|
SARVARINDER KAUR Vs. STATE BOARD OF TECHNICAL EDUCATION, PUNJAB, CHANDIGARH
|
November 18, 1991 |
|
SARWAN KUMAR Vs. PREM LATA @ PREMO
|
January 15, 1991 |
|
SARWAN SINGH Vs. KANKAR SINGH
|
March 4, 1991 |
|
SARWAN SINGH Vs. MAM CHAND
|
December 17, 1991 |
|
SARWAN SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
May 8, 1991 |
|
SAT PAL Vs. STATE OF PUNJAB
|
July 24, 1991 |
|
SAT PAL Vs. RAM KUMAR
|
November 27, 1991 |
|
SAT PAL Vs. OM PARKASH
|
October 3, 1991 |
|
SAT PAL SHARMA Vs. TELU RAM
|
February 14, 1991 |
|
SAT PAL SINGH Vs. SMT. HARMINDER KAUR
|
September 20, 1991 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
June 7, 1991 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
May 29, 1991 |
|
SATINDER PAL SINGH Vs. STATE OF PUNJAB
|
January 28, 1991 |
|
SATINDER SINGH Vs. BHUPINDER KAUR
|
March 5, 1991 |
|
SATISH KUMAR Vs. U.T. ADMINISTRATION
|
October 3, 1991 |
|
SATISH KUMAR Vs. THE STATE OF PUNJAB
|
October 30, 1991 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
April 3, 1991 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
March 15, 1991 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
May 29, 1991 |
|
SATPAL Vs. STATE OF HARYANA
|
September 4, 1991 |
|
SATVIR AND OTHERS Vs. SH. RAJPAL SINGH AND ANOTHER
|
October 25, 1991 |
|
SATWANT KHERA Vs. STATE OF HARYANA
|
March 25, 1991 |
|
SATYA DEVI Vs. N.L. DOGRA
|
April 4, 1991 |
|
SATYA SAI MURLI DHAR AYURVEDIC COLLEGE & HOSPITAL Vs. STATE OF PUNJAB
|
September 18, 1991 |
|
SATYA VARTE AND OTHERS Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA AND OTHERS
|
December 2, 1991 |
|
SAVINDER KAUR CHUGH Vs. LIFE INSURANCE CORP OF INDIA
|
March 7, 1991 |
|
SAVITRI Vs. MANPHOOL
|
November 25, 1991 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
July 10, 1991 |
|
SEEMA Vs. DEVINDER VOHRA
|
November 28, 1991 |
|
SEWA HARYANA Vs. D S DEVESH
|
February 4, 1991 |
|
SEWA SINGH Vs. M/S RANBAXY LABORATORIES LTD.
|
August 26, 1991 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
February 19, 1991 |
|
SH. I.R.S. MEHTA Vs. TARWINDER KAUR
|
January 8, 1991 |
|
SHAHNAWAZ Vs. PANJAB UNIVERSITY AND ORS.
|
April 2, 1991 |
|
SHAKTI CHAND SHARMA Vs. D A V COLLEGE, DELHI
|
July 10, 1991 |
|
SHALINI ARORA Vs. PUNJAB UNIVERSITY, CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS
|
November 18, 1991 |
|
SHALWINDER SINGH Vs. STATE OF PUNJAB
|
March 7, 1991 |
|
SHAM KAUR Vs. MALAGAR SINGH
|
February 6, 1991 |
|
SHAM LAL VERMA Vs. STATE OF HARYANA AND ANOTHER
|
July 25, 1991 |
|
SHAM SINGH Vs. CHANDIGARH ADMINISTRATION
|
June 7, 1991 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
October 29, 1991 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
May 15, 1991 |
|
SHAM SUNDER BASSI Vs. STATE OF PUNJAB
|
May 8, 1991 |
|
SHAMBHU NATH SINGLA Vs. STATE OF PUNJAB AND ORS.
|
February 1, 1991 |
|
SHAMSHER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
September 17, 1991 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
September 24, 1991 |
|
SHAMSUNDER HARI RAM Vs. KAMAL ROADWAYS
|
February 5, 1991 |
|
SHANGARA SINGH Vs. STATE OF PUNJAB
|
November 13, 1991 |
|
SHANGARA SINGH Vs. SHAM SINGH
|
November 27, 1991 |
|
SHANGARA SINGH ALIAS KAKKU Vs. STATE OF PUNJAB
|
January 25, 1991 |
|
SHANKAR DASS Vs. THE STATE OF PUNJAB
|
December 16, 1991 |
|
SHANT KAUR Vs. PUNJAB STATE
|
October 29, 1991 |
|
SHANTI SWARUP Vs. PREM KUMARI CHADHA
|
January 15, 1991 |
|
SHASHI TITU Vs. STATE OF PUNJAB
|
February 25, 1991 |
|
SHATAN SINGH Vs. COMMISSIONER
|
December 20, 1991 |
|
SHAYAM LAL (DECEASED) Vs. SMT. SHILA DEVI AND ANOTHER
|
March 4, 1991 |
|
SHEELA RANI Vs. STATE OF PUNJAB
|
November 25, 1991 |
|
SHEO DAYAL Vs. OM PARKASH
|
November 12, 1991 |
|
SHER GILL RICE MILLS Vs. STATE OF PUNJAB
|
September 3, 1991 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
March 18, 1991 |
|
SHER SINGH Vs. GRAM PANCHAYAT, GARHI MAJRA MEHANDA
|
March 6, 1991 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
April 30, 1991 |
|
SHER SINGH Vs. ANIL KUMAR
|
May 2, 1991 |
|
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 27, 1991 |
|
SHER SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, BHATINDA
|
March 29, 1991 |
|
SHER SINGH GHUMAN (RETD) Vs. STATE OF HARYANA
|
December 3, 1991 |
|
SHER SINGH GHUMAN (RETD.) AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
October 9, 1991 |
|
SHER SINGH GHUMAN RETD Vs. STATE OF HARYANA
|
April 11, 1991 |
|
SHINGARA SINGH Vs. AJIT SINGH
|
September 13, 1991 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR Vs. MOHINDER KAUR
|
August 9, 1991 |
|
SHISHPAL Vs. STATE OF HARYANA
|
April 3, 1991 |
|
SHISHU Vs. DHARA SINGH AND OTHERS
|
May 15, 1991 |
|
SHITANSHU SHEKHAR RATH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
December 6, 1991 |
|
SHIV KUMAR Vs. RAJA RAM
|
July 29, 1991 |
|
SHIV KUMAR Vs. JASWANT SINGH
|
November 26, 1991 |
|
SHIV KUMAR DHIMAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
December 5, 1991 |
|
SHIV RAM Vs. DURGA DEVI
|
October 10, 1991 |
|
SHIV RANJAN KUMAR Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD , CHANDIGARH
|
July 12, 1991 |
|
SHIVA SWAROOP DIXIT Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
August 27, 1991 |
|
SHREE KISHAN SOMANI Vs. RAM NATH
|
March 21, 1991 |
|
SHRI SATYA SAI MURLI DHAR AYURVEDIC COLLEGE AND HOSPITAL Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 1991 |
|
SHRIMATI GIANDI DEVI Vs. BARU AND ANOTHER
|
November 12, 1991 |
|
SHRIMATI SUKHBIR KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
February 26, 1991 |
|
SHYAM LAL Vs. STATE OF HARYANA AND ORS
|
April 22, 1991 |
|
SHYAM LAL Vs. STATE OF HARYANA
|
November 29, 1991 |
|
SHYAM LAL ARYA Vs. STATE OF HARYANA
|
June 8, 1991 |
|
SHYAM SUNDER Vs. STATE OF PUNJAB
|
October 1, 1991 |
|
SIDHARATH RAJ Vs. AYODHYA PARSHAD (DECEASED) BY HIS LRS.
|
January 25, 1991 |
|
SIDHARTHA ENGINEERS (INDIA) PVT. LTD Vs. STATE OF HARYANA
|
July 31, 1991 |
|
SIKANDER Vs. STATE OF HARYANA
|
August 12, 1991 |
|
SIMARJIT SINGH AND ANR. Vs. THE PUNJAB STATE AND ANR.
|
July 10, 1991 |
|
SIMRAT SAGAR SINGH, ASSTT. PROFESSOR Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
August 20, 1991 |
|
SINDER PAL Vs. THE STATE OF PUNJAB
|
March 27, 1991 |
|
SINDER PAL SINGH Vs. UNION OF INDIA
|
July 10, 1991 |
|
SIRI CHAND Vs. STATE OF HARYANA
|
March 5, 1991 |
|
SIRI CHAND AND SONS Vs. ADMINISTRATOR UNION AUTHORITY AND ORS.
|
January 8, 1991 |
|
SIRI RAM SAT PAUL Vs. THE STATE OF PUNJAB
|
December 10, 1991 |
|
SITA Vs. STATE OF PUNJAB
|
September 16, 1991 |
|
SITA RAM SON OF DHANI RAM Vs. SHAKUNTLA DEVI
|
February 8, 1991 |
|
SITA RANI GUPTA Vs. STATE OF HARYANA
|
March 19, 1991 |
|
SMT. BABLI DEVI Vs. RAM GOPAL
|
April 21, 1991 |
|
SMT. BALBIR KAUR Vs. SMT. GURDEV KAUR
|
June 8, 1991 |
|
SMT. BINA RANI Vs. RAJ KUMAR
|
November 13, 1991 |
|
SMT. GURCHARAN KAUR Vs. STATE OF PUNJAB
|
May 29, 1991 |
|
SMT. HARJIT GREWAL AND ORS. Vs. DR. VINOD KUMAR BATRA AND ANR.
|
May 9, 1991 |
|
SMT. HARNAM KAUR Vs. SHIROMANI GURDWARA PARBHANDAK COMMITTEE, AMRITSAR
|
September 13, 1991 |
|
SMT. LAJWANTI AND ANOTHER Vs. RANJIT SINGH AND OTHERS
|
May 29, 1991 |
|
SMT. LEELA WANTI Vs. GURNAM SINGH AND OTHERS
|
January 22, 1991 |
|
SMT. SHANTI DEVI BHATIA Vs. SUNDER LAL
|
November 23, 1991 |
|
SMT. SHARDA RANI Vs. DIRECTOR, HIGHER EDUCATION, HARYANA AND ORS.
|
February 22, 1991 |
|
SMT. SWARAN KAUR AND ANOTHER Vs. HARPAL SINGH AND OTHERS
|
March 12, 1991 |
|
SNEH BERI Vs. DALJIT SINGH
|
October 25, 1991 |
|
SNEH LATA Vs. THE STATE OF PUNJAB
|
December 10, 1991 |
|
SNEH LATA Vs. VED PARKASH
|
February 14, 1991 |
|
SNEH LATA Vs. THE STATE OF PUNJAB AND OTHERS
|
November 1, 1991 |
|
SOHAN LAL Vs. SHIV DARSHAN LAL
|
March 6, 1991 |
|
SOHAN LAL Vs. HARDWARI LAL
|
January 17, 1991 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
January 22, 1991 |
|
SOHAN SINGH Vs. KAPUR SINGH
|
August 19, 1991 |
|
SOHAN SINGH Vs. STATE OF HARYANA
|
September 13, 1991 |
|
SOHNA RAM Vs. CHAMELA RAM
|
March 5, 1991 |
|
SOM DEVI Vs. VEENA KUMARI
|
February 27, 1991 |
|
SOM NATH AND ANOTHER Vs. BARKAT RAM
|
October 29, 1991 |
|
SOM PARKASH Vs. STATE OF HARYANA
|
March 19, 1991 |
|
SOM PRAKASH Vs. PRABHATI LAL AND ANR.
|
February 27, 1991 |
|
SOM RAJ Vs. STATE OF PUNJAB
|
December 3, 1991 |
|
SOMA WATI Vs. STATE OF UNION TERRITORY
|
January 9, 1991 |
|
SOMBIR Vs. STATE OF HARYANA AND ANOTHER
|
March 22, 1991 |
|
SOMKAR SINGH Vs. BIMLA DEVI
|
December 4, 1991 |
|
SONA DEVI Vs. JAGDISH
|
July 17, 1991 |
|
SONEPAT CO Vs. PRESIDING OFFICER, LABOUR COURT
|
August 30, 1991 |
|
SQN LDR GURDIAL SINGH RETD Vs. GURDEV SINGH
|
May 1, 1991 |
|
SQN. LDR. GURDIAL SINGH (RETD.) Vs. THE UNION OF INDIA AND OTHERS
|
January 9, 1991 |
|
STATE BANK OF INDIA Vs. PREM PARKASH GUPTA
|
April 10, 1991 |
|
STATE BANK OF INDIA Vs. NATIONAL INSURANCE COMPANY LTD
|
August 5, 1991 |
|
STATE BANK OF INDIA STAFF REGISTERED CONGRESS Vs. UNION OF INDIA
|
September 13, 1991 |
|
STATE OF BANK OF INDIA, PARLIAMENT STREET, NEW DELHI Vs. SMT. MAYA DEVI
|
September 13, 1991 |
|
STATE OF HARYANA Vs. KANSHI
|
March 20, 1991 |
|
STATE OF HARYANA Vs. BALBIR SINGH @ BHALA SINGH SON OF HUKAM SINGH
|
April 3, 1991 |
|
STATE OF HARYANA Vs. HARMINDER SINGH TARLOK CHAND
|
September 6, 1991 |
|
STATE OF HARYANA Vs. MOHAN LAL
|
May 7, 1991 |
|
STATE OF HARYANA Vs. RAJINDER SINGH
|
July 23, 1991 |
|
STATE OF HARYANA Vs. NARESH KUMAR AND ORS.
|
July 23, 1991 |
|
STATE OF HARYANA Vs. RAM AVTAR
|
April 5, 1991 |
|
STATE OF HARYANA Vs. SATPAL SINGH
|
July 29, 1991 |
|
STATE OF HARYANA Vs. SUDESH KAMAL
|
August 7, 1991 |
|
STATE OF HARYANA Vs. RADHEY SHAM
|
April 3, 1991 |
|
STATE OF HARYANA Vs. NAND LAL
|
July 15, 1991 |
|
STATE OF HARYANA Vs. INDER SINGH
|
March 25, 1991 |
|
STATE OF HARYANA Vs. JASWANT SINGH
|
July 10, 1991 |
|
STATE OF HARYANA Vs. POKHAR DASS
|
July 18, 1991 |
|
STATE OF HARYANA Vs. ROSHAN LAL
|
May 3, 1991 |
|
STATE OF HARYANA Vs. HAZARI
|
April 9, 1991 |
|
STATE OF HARYANA Vs. KEWAL KRISHAN
|
March 26, 1991 |
|
STATE OF HARYANA Vs. BABU RAM
|
April 9, 1991 |
|
STATE OF HARYANA Vs. SURJIT KAUR
|
July 29, 1991 |
|
STATE OF HARYANA Vs. JANAK RAJ
|
November 15, 1991 |
|
STATE OF HARYANA Vs. LAL SINGH
|
October 1, 1991 |
|
STATE OF HARYANA Vs. LAL SINGH
|
October 10, 1991 |
|
STATE OF HARYANA Vs. HONA RAM
|
August 23, 1991 |
|
STATE OF HARYANA Vs. SHISH PAL SINGH
|
August 28, 1991 |
|
STATE OF HARYANA Vs. DULI CHAND
|
April 4, 1991 |
|
STATE OF HARYANA Vs. RAM LAL
|
April 5, 1991 |
|
STATE OF HARYANA Vs. ROSHAN LAL
|
June 3, 1991 |
|
STATE OF HARYANA Vs. INDERJIT SINGH ALIAS BABLI
|
September 18, 1991 |
|
STATE OF HARYANA Vs. CHEEKA COOP. CREDIT SERVICE SOCIETY
|
December 17, 1991 |
|
STATE OF HARYANA Vs. SADHU
|
September 12, 1991 |
|
STATE OF HARYANA Vs. SHAM SUNDER
|
December 4, 1991 |
|
STATE OF HARYANA Vs. RAGHURAJ
|
September 20, 1991 |
|
STATE OF HARYANA Vs. NIHALA
|
December 5, 1991 |
|
STATE OF HARYANA Vs. HIRDA RAM
|
August 26, 1991 |
|
STATE OF HARYANA Vs. MIAN SINGH
|
May 3, 1991 |
|
STATE OF HARYANA Vs. KAMLA RAM
|
October 31, 1991 |
|
STATE OF HARYANA Vs. BUDH SINGH
|
September 19, 1991 |
|
STATE OF HARYANA Vs. PHUSAN
|
February 8, 1991 |
|
STATE OF HARYANA Vs. BHIM SINGH
|
July 13, 1991 |
|
STATE OF HARYANA Vs. HAWA SINGH
|
April 18, 1991 |
|
STATE OF HARYANA Vs. LACHMAN SINGH
|
November 25, 1991 |
|
STATE OF HARYANA Vs. PRESIDING OFFICER
|
December 20, 1991 |
|
STATE OF HARYANA THR COLLECTOR HISSAR Vs. LAKHAN LAL
|
March 8, 1991 |
|
STATE OF PUNJAB Vs. LACHHMAN DASS
|
January 18, 1991 |
|
STATE OF PUNJAB Vs. CHAHAL ENGG AND CO
|
January 11, 1991 |
|
STATE OF PUNJAB Vs. GULSHAN RAI
|
May 9, 1991 |
|
STATE OF PUNJAB Vs. SUNDER SINGH
|
May 6, 1991 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH
|
May 21, 1991 |
|
STATE OF PUNJAB Vs. SURINDER SINGH
|
May 21, 1991 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH
|
May 23, 1991 |
|
STATE OF PUNJAB Vs. PARDEEP AGGARBATTI
|
March 26, 1991 |
|
STATE OF PUNJAB Vs. ASHOK KUMAR
|
May 1, 1991 |
|
STATE OF PUNJAB Vs. NARINDER KUMAR
|
August 23, 1991 |
|
STATE OF PUNJAB Vs. AMAR SINGH
|
September 3, 1991 |
|
STATE OF PUNJAB Vs. PARKASH CHAND
|
September 5, 1991 |
|
STATE OF PUNJAB Vs. SHAM LAL
|
July 18, 1991 |
|
STATE OF PUNJAB Vs. RAI AGRI FARM COLD STORAGE
|
October 10, 1991 |
|
STATE OF PUNJAB Vs. NAZAR SINGH
|
September 30, 1991 |
|
STATE OF PUNJAB Vs. ANIL KUMAR
|
October 7, 1991 |
|
STATE OF PUNJAB Vs. KEWAL KRISHAN
|
September 25, 1991 |
|
STATE OF PUNJAB Vs. LASHKAR SINGH
|
November 29, 1991 |
|
STATE OF PUNJAB Vs. JAGGAR SINGH
|
December 13, 1991 |
|
STATE OF PUNJAB Vs. HARBHAJAN SINGH
|
August 1, 1991 |
|
STATE OF PUNJAB Vs. SHINDER PAUL
|
October 31, 1991 |
|
STATE OF PUNJAB Vs. BHAGO
|
November 13, 1991 |
|
STATE OF PUNJAB Vs. RAJ SINGH
|
November 25, 1991 |
|
STATE OF PUNJAB Vs. AVTAR SINGH
|
December 2, 1991 |
|
STATE OF PUNJAB Vs. MAJOR SINGH
|
November 13, 1991 |
|
STATE OF PUNJAB Vs. HARMOHINDER SINGH
|
November 15, 1991 |
|
STATE OF PUNJAB Vs. BAKHSHISH SINGH
|
December 5, 1991 |
|
STATE OF PUNJAB Vs. CHANAN SINGH
|
November 8, 1991 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
November 13, 1991 |
|
STATE OF PUNJAB Vs. PREM CHAND
|
April 9, 1991 |
|
STATE OF PUNJAB Vs. KASHMIRA SINGH
|
August 1, 1991 |
|
STATE OF PUNJAB Vs. MEHAL SINGH
|
November 28, 1991 |
|
STATE OF PUNJAB Vs. PIARA SINGH
|
October 28, 1991 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH
|
November 18, 1991 |
|
STATE OF PUNJAB Vs. RAJ SINGH
|
September 30, 1991 |
|
STATE OF PUNJAB Vs. RATTAN LAL
|
April 6, 1991 |
|
STATE OF PUNJAB Vs. KEWAL KRISHAN
|
April 30, 1991 |
|
STATE OF PUNJAB Vs. MOHAN SINGH
|
November 18, 1991 |
|
STATE OF PUNJAB Vs. MUNSHI RAM
|
September 17, 1991 |
|
STATE OF PUNJAB Vs. SAT PAUL
|
November 12, 1991 |
|
STATE OF PUNJAB Vs. BAGGA SINGH @ BAGGI
|
October 9, 1991 |
|
STATE OF PUNJAB Vs. PAWAN KUMAR AND OTHERS
|
November 12, 1991 |
|
STATE OF PUNJAB Vs. PARKASH KAUR
|
June 8, 1991 |
|
STATE OF PUNJAB Vs. BALDEV SINGH
|
July 24, 1991 |
|
STATE OF PUNJAB Vs. MANOHAR DUTT
|
September 13, 1991 |
|
STATE OF PUNJAB Vs. GANGA RAM
|
February 19, 1991 |
|
STATE OF PUNJAB Vs. AVTAR KAUR
|
January 14, 1991 |
|
STATE OF PUNJAB Vs. VIRSA SINGH
|
July 8, 1991 |
|
STATE OF PUNJAB Vs. BALJIT KAUR
|
January 1, 1991 |
|
STATE OF PUNJAB Vs. TARA SINGH
|
May 10, 1991 |
|
STATE OF PUNJAB Vs. SATPAL
|
May 14, 1991 |
|
STATE OF PUNJAB Vs. ANANT RAM
|
June 8, 1991 |
|
STATE OF PUNJAB Vs. SARDUL SINGH
|
May 1, 1991 |
|
STATE OF PUNJAB Vs. ATAM PARKASH
|
July 9, 1991 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
December 13, 1991 |
|
STATE OF PUNJAB Vs. JIT SINGH
|
May 29, 1991 |
|
STATE OF PUNJAB Vs. GOKHA SINGH
|
December 9, 1991 |
|
STATE OF PUNJAB Vs. BHUPINDER KUMAR
|
November 7, 1991 |
|
STATE OF PUNJAB Vs. KESAR SINGH
|
September 24, 1991 |
|
STATE OF PUNJAB Vs. UTTAM SINGH
|
September 20, 1991 |
|
STATE OF PUNJAB Vs. PUNJAB SINGH
|
October 28, 1991 |
|
STATE OF PUNJAB Vs. NARESH KUMAR
|
November 19, 1991 |
|
STATE OF PUNJAB Vs. PARAMJIT SINGH
|
November 12, 1991 |
|
STATE OF PUNJAB Vs. LABH SINGH
|
October 24, 1991 |
|
STATE OF PUNJAB Vs. PAWAN KUMAR
|
October 29, 1991 |
|
STATE OF PUNJAB Vs. SURJIT SINGH
|
March 27, 1991 |
|
STATE OF PUNJAB Vs. SOM NATH
|
March 2, 1991 |
|
STATE OF PUNJAB Vs. HARBHAJAN SINGH
|
May 30, 1991 |
|
STATE OF PUNJAB Vs. GURNAM SINGH
|
May 8, 1991 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
June 5, 1991 |
|
STATE OF PUNJAB Vs. JASPAL SINGH
|
July 30, 1991 |
|
STATE OF PUNJAB Vs. HARNEK SINGH
|
May 1, 1991 |
|
STATE OF PUNJAB Vs. AJAIB SINGH
|
June 5, 1991 |
|
STATE OF PUNJAB Vs. ROMESH KUMAR GUPTA
|
April 29, 1991 |
|
STATE OF PUNJAB Vs. BABU RAM
|
May 10, 1991 |
|
STATE OF PUNJAB Vs. ASHOK KUMAR
|
May 15, 1991 |
|
STATE OF PUNJAB Vs. LEELA SINGH
|
April 25, 1991 |
|
STATE OF PUNJAB Vs. KARAM CHAND
|
July 17, 1991 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
July 9, 1991 |
|
STATE OF PUNJAB Vs. TILAK RAJ
|
May 2, 1991 |
|
STATE OF PUNJAB Vs. SABHU RAM
|
May 9, 1991 |
|
STATE OF PUNJAB Vs. BUTA SINGH
|
May 3, 1991 |
|
STATE OF PUNJAB Vs. TILAK RAJ
|
April 12, 1991 |
|
STATE OF PUNJAB Vs. ASHOK KUMAR
|
May 29, 1991 |
|
STATE OF PUNJAB Vs. SANTA SINGH
|
May 9, 1991 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
July 15, 1991 |
|
STATE OF PUNJAB Vs. GIAN CHAND
|
June 6, 1991 |
|
STATE OF PUNJAB Vs. DEEPA MASIH
|
July 8, 1991 |
|
STATE OF PUNJAB Vs. BALBIR SINGH
|
April 25, 1991 |
|
STATE OF PUNJAB Vs. PARVEEN KUMARI
|
May 17, 1991 |
|
STATE OF PUNJAB Vs. DAULAT RAM
|
July 16, 1991 |
|
STATE OF PUNJAB Vs. HARI OM
|
April 29, 1991 |
|
STATE OF PUNJAB Vs. GURMAIL SINGH
|
April 19, 1991 |
|
STATE OF PUNJAB Vs. PREM KUMAR
|
February 15, 1991 |
|
STATE OF PUNJAB Vs. BHAJAN SINGH
|
May 9, 1991 |
|
STATE OF PUNJAB Vs. SURESH
|
June 8, 1991 |
|
STATE OF PUNJAB Vs. MADAN LAL
|
May 16, 1991 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
August 9, 1991 |
|
STATE OF PUNJAB Vs. IQBAL SINGH
|
March 26, 1991 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
April 3, 1991 |
|
STATE OF PUNJAB Vs. JASBIR SINGH CHEEMA
|
June 23, 1991 |
|
STATE OF PUNJAB Vs. GURMEJ SINGH
|
July 17, 1991 |
|
STATE OF PUNJAB Vs. BAKSHISH SINGH
|
March 26, 1991 |
|
STATE OF PUNJAB Vs. JUGAL KISHORE
|
June 14, 1991 |
|
STATE OF PUNJAB Vs. PREM PAL
|
July 12, 1991 |
|
STATE OF PUNJAB Vs. PERVEEN BASSI
|
August 14, 1991 |
|
STATE OF PUNJAB Vs. JIT SINGH
|
August 2, 1991 |
|
STATE OF PUNJAB Vs. NATHA SINGH
|
May 13, 1991 |
|
STATE OF PUNJAB Vs. BALAK RAM AND ANR
|
May 13, 1991 |
|
STATE OF PUNJAB Vs. ACHHAR SINGH
|
May 21, 1991 |
|
STATE OF PUNJAB Vs. PURAN SINGH AND ANOTHER
|
August 14, 1991 |
|
STATE OF PUNJAB Vs. GURJIT SINGH
|
July 10, 1991 |
|
STATE OF PUNJAB Vs. SH. RAM DAS AND ANOTHER
|
September 13, 1991 |
|
STATE OF PUNJAB Vs. SHRI SUCHA SINGH AND ANOTHER
|
August 21, 1991 |
|
STATE OF PUNJAB Vs. NACHHATTAR SINGH CONSTABLE
|
June 5, 1991 |
|
STATE OF PUNJAB Vs. MELA SINGH
|
August 22, 1991 |
|
STATE OF PUNJAB AND ANOTHER Vs. MALAK SINGH
|
January 7, 1991 |
|
STATE OF PUNJAB AND ANR Vs. HANS RAJ MITTAL
|
October 29, 1991 |
|
STATE OF PUNJAB AND ANR. Vs. PRITHI SINGH MONGA
|
April 26, 1991 |
|
STATE OF PUNJAB AND ANR. Vs. MOHAN LAL SHARMA
|
August 1, 1991 |
|
STATE OF PUNJAB AND ORS. Vs. PARDEEP AGGARBATTI
|
March 27, 1991 |
|
STATE OF PUNJAB AND ORS. Vs. SHRI RAVINDER KUMAR
|
January 18, 1991 |
|
STATE OF PUNJAB THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION Vs. SMT. KAILASH
|
January 15, 1991 |
|
STATE OF PUNJAB, Vs. HIS HIGHNESS MAHARAJA OF ERSTWHILE STATE OF KAPURTHALA, BRIG SULHJIT SINGH
|
November 12, 1991 |
|
STATE OF PUNJAB, ETC. Vs. HIS HIGHNESS THE MAHARAJA OF THE ERSTWHILE STATE OF KAPURTHALA, BRIG. SULHJIT SINGH
|
November 12, 1991 |
|
STATE OF PUNJAB; CENTRAL BANK OF INDIA Vs. ASHOK KUMAR AND OTHERS
|
May 27, 1991 |
|
STATE THROUGH PROVIDENT FUND INSPECTOR Vs. M/S. SHIV SHAKTI RICE MILLS AND ANOTHER
|
May 27, 1991 |
|
SUBASH CHANDER GARG AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 1991 |
|
SUBHA RAM Vs. GRAM SABHA, MOHAMADPUR MAJRA
|
February 1, 1991 |
|
SUBHASH BABBAR Vs. AJAY PATHIK
|
December 2, 1991 |
|
SUBHASH BANSAL Vs. STATE OF PUNJAB
|
January 8, 1991 |
|
SUBHASH CHANDER Vs. PRESCRIBED AUTHORITY CUM-SUB-DIVISIONAL MAGISTRATE
|
January 22, 1991 |
|
SUBHASH CHANDER Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA, CHANDIGARH
|
November 26, 1991 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
May 29, 1991 |
|
SUBHASH CHANDER ARORA Vs. HOUSING BOARD, HARYANA
|
July 25, 1991 |
|
SUBHASH CHANDER DHAWAN Vs. JYOTI
|
December 9, 1991 |
|
SUCHA SINGH Vs. SEHTA RAM
|
March 6, 1991 |
|
SUDARSHAN KUMAR KHANNA AND ANOTHER Vs. STATE THROUGH SECRETARY, EDUCATION AND OTHERS
|
May 27, 1991 |
|
SUDARSHAN KUMARI AGNIHOTRI Vs. SECRETARY TO GOVERNMENT HARYANA AND OTHERS
|
August 30, 1991 |
|
SUDESH KUMARI Vs. THE STATE OF PUNJAB
|
January 18, 1991 |
|
SUDESH KUMARI Vs. SOM NATH
|
July 12, 1991 |
|
SUJAN SINGH Vs. STATE OF HARYANA
|
April 12, 1991 |
|
SUKAWAT Vs. STATE OF HARYANA
|
November 18, 1991 |
|
SUKHBIR SINGH GREEWAL Vs. SARDAR RAVI BIR SINGH AND OTHERS
|
February 19, 1991 |
|
SUKHCHAIN SINGH ATWAL Vs. UNION OF INDIA (UOI) AND ORS.
|
November 13, 1991 |
|
SUKHCHARAN SINGH @ MITHU Vs. STATE OF PUNJAB
|
February 15, 1991 |
|
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 25, 1991 |
|
SUKHDEV RAJ KAUSHAL Vs. PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH
|
October 25, 1991 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 17, 1991 |
|
SUKHDEV SINGH Vs. STATE OF FARIDKOT
|
August 9, 1991 |
|
SUKHDEV SINGH Vs. AJAIB SINGH
|
March 8, 1991 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 1991 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
October 31, 1991 |
|
SUKHI RAM Vs. HARYANA STATE ELECTRICITY BOARD
|
February 19, 1991 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
September 30, 1991 |
|
SUKHRAM PAL Vs. THE UNION OF INDIA
|
November 1, 1991 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 21, 1991 |
|
SUKHWANT RAI Vs. KALU RAM KHIALI RAM
|
February 14, 1991 |
|
SUKHWINDER SINGH @ SUKHDEV Vs. STATE OF PUNJAB
|
December 3, 1991 |
|
SUKHWINDER SINGH BUTTAR Vs. PARAMJIT KAUR
|
November 22, 1991 |
|
SUKIRTI SAHNI Vs. STATE OF HARYANA
|
August 1, 1991 |
|
SULEKH CHAND Vs. SATINDER KUMAR JAIN
|
March 7, 1991 |
|
SULTAN RAM Vs. STATE OF HARYANA
|
December 2, 1991 |
|
SUMAN BALA Vs. STATE OF PUNJAB AND OTHERS
|
August 27, 1991 |
|
SUMAN KANTA Vs. THE STATE OF PUNJAB
|
September 27, 1991 |
|
SUMANT RAI Vs. STATE OF HARYANA
|
March 12, 1991 |
|
SUMITRA DEVI Vs. GURDAS MAL
|
March 5, 1991 |
|
SUNDER DASS Vs. AVINASH CHANDER SOOD
|
September 12, 1991 |
|
SUNDER LAL ALIAS SURINDER Vs. STATE OF HARYANA
|
September 26, 1991 |
|
SUNDER SINGH Vs. STATE OF HARYANA
|
August 9, 1991 |
|
SUNIL KUMAR JAIN Vs. ADBUL KARIM
|
April 16, 1991 |
|
SUNIL KUMAR KATARIA Vs. STATE OF HARYANA
|
March 4, 1991 |
|
SUNITA SHARMA Vs. STATE OF PUNJAB ETC
|
October 4, 1991 |
|
SUNNY FARMS Vs. UNITED COMMERCIAL BANK
|
September 12, 1991 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
January 11, 1991 |
|
SURAJ BHAN Vs. THE DIRECTOR OF SCHOOL EDUCATION, HARYANA, CHANDIGARH
|
November 13, 1991 |
|
SURAJ MAL Vs. STATE OF HARYANA AND OTHERS
|
December 5, 1991 |
|
SURAMRIT SINGH HANS PAUL Vs. HUKAM CHAND SURESH KUMAR
|
March 14, 1991 |
|
SURAT SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM
|
November 22, 1991 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
June 7, 1991 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
February 18, 1991 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
November 18, 1991 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
March 10, 1991 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
March 19, 1991 |
|
SURESH KUMAR ALIAS SURESH CHAND Vs. MEWA RAM
|
March 14, 1991 |
|
SURESH KUMAR AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 14, 1991 |
|
SURESH KUMAR SINGHAL Vs. S.K. KHETARPAL
|
November 26, 1991 |
|
SURESH OBEROI Vs. DEV SINGH ASSUR
|
February 1, 1991 |
|
SURINDER AND COMPANY Vs. A K THATAI INCOME TAX OFFICER
|
July 29, 1991 |
|
SURINDER KATIR Vs. STATE OF HARYANA
|
March 14, 1991 |
|
SURINDER KAUR Vs. GURPAL SINGH
|
March 21, 1991 |
|
SURINDER KAUR Vs. AMARJI SINGH
|
December 25, 1991 |
|
SURINDER KAUR Vs. AMARJIT SINGH
|
May 9, 1991 |
|
SURINDER KUMAR Vs. BIHARI LAL BHARTI
|
August 1, 1991 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
February 8, 1991 |
|
SURINDER KUMAR Vs. THE STATE OF PUNJAB
|
November 22, 1991 |
|
SURINDER KUMAR Vs. KAPOOR CHAND GUPTA
|
November 1, 1991 |
|
SURINDER KUMAR Vs. THE STATE OF HARYANA
|
April 12, 1991 |
|
SURINDER KUMAR ARORA Vs. SUMAN ARORA
|
March 22, 1991 |
|
SURINDER SINGH Vs. MANJIT KAUR
|
June 3, 1991 |
|
SURINDER SINGH Vs. SURESH
|
January 16, 1991 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
August 1, 1991 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 13, 1991 |
|
SURINDER SINGH ALIAS SHINDER Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION
|
March 12, 1991 |
|
SURINDER SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 2, 1991 |
|
SURINDER SINGH PURBA Vs. STATE OF UNION TERRITORY
|
November 26, 1991 |
|
SURINDERJIT SINGH Vs. KULDIP RAI THAPAR
|
March 26, 1991 |
|
SURINDERPAL SINGH AND ORS Vs. GURINDERJIT KAUR
|
July 16, 1991 |
|
SURITA SINGH Vs. MAHABIR SINGH
|
April 1, 1991 |
|
SURJA Vs. RAMJI LAL
|
February 11, 1991 |
|
SURJAN SINGH Vs. DARSHAN LAL
|
March 4, 1991 |
|
SURJEET SINGH Vs. DAYAL SINGH
|
January 8, 1991 |
|
SURJIT KAUR Vs. SURJIT KAUR
|
January 9, 1991 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
March 20, 1991 |
|
SURJIT KAUR Vs. RAJA LAL
|
March 18, 1991 |
|
SURJIT KAUR Vs. STATE OF PUNJAB
|
July 9, 1991 |
|
SURJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
February 14, 1991 |
|
SURJIT SINGH Vs. BIKHU RAM
|
March 15, 1991 |
|
SURJIT SINGH ANAND Vs. PRESIDING OFFICER AND OTHERS
|
July 17, 1991 |
|
SURJIT SINGH AULAKH Vs. HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH
|
December 17, 1991 |
|
SURJIT SINGHLIND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 13, 1991 |
|
SURMUKH SINGH Vs. STATE OF PUNJAB
|
August 27, 1991 |
|
SURTA Vs. DHARAM KAUR
|
August 29, 1991 |
|
SUSHIL ANSAL Vs. STATE OF HARYANA
|
November 15, 1991 |
|
SUSHIL KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, MANIMAJRA
|
November 26, 1991 |
|
SUSHIL KUMAR Vs. S.S. SHARMA
|
June 7, 1991 |
|
SUSHIL KUMAR Vs. THE STATE OF HARYANA AND ORS.
|
September 20, 1991 |
|
SUSHILA Vs. OM PARKASH
|
December 13, 1991 |
|
SUSHILA MITTAL ALIAS SHIELA Vs. VXL INDIA LTD
|
July 17, 1991 |
|
SUSHMA RANI Vs. VEENA RANI
|
February 21, 1991 |
|
SWARAN KANTA Vs. BRIJ KUMAR DHIR
|
June 7, 1991 |
|
SWARAN KANTA Vs. BRIJ KUMAR DHIR
|
March 27, 1991 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
SWARAN SINGH Vs. JAGDISH KAUR
|
April 29, 1991 |
|
SWARAN SINGH Vs. PRITAM KAUR
|
March 6, 1991 |
|
SWARAN SINGH & COMPANY Vs. PUNJAB NATIONAL BANK
|
February 22, 1991 |
|
SWARAN SINGH @ KAAN Vs. THE STATE OF PUNJAB
|
September 19, 1991 |
|
SWATANTAR KUMAR PROP M/S S N ENTERPRISES Vs. HARSH KUMAR ADARSH KUMAR
|
September 30, 1991 |
|
T P SANGHVI Vs. OM PARKASH
|
April 9, 1991 |
|
TALIA RAM BATRA Vs. STATE OF HARYANA AND OTHERS
|
July 29, 1991 |
|
TARA SHARMA Vs. STATE OF HARYANA
|
June 4, 1991 |
|
TARA SINGH Vs. JASBIR SINGH
|
January 29, 1991 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
December 4, 1991 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
March 15, 1991 |
|
TARA SINGH Vs. CHANDIGARH ADMINISTRATION
|
September 5, 1991 |
|
TARIQ RAFIQ Vs. UNION OF INDIA
|
October 31, 1991 |
|
TARLOK CHAND Vs. SWARAN KAUR
|
February 26, 1991 |
|
TARLOK NATH Vs. RAM PIARI
|
November 22, 1991 |
|
TARLOK SINGH Vs. BALDEV SINGH
|
December 19, 1991 |
|
TARO AND SATPAL Vs. STATE OF HARYANA
|
September 17, 1991 |
|
TARSEM KUMAR Vs. STATE OF PUNJAB
|
December 5, 1991 |
|
TARSEM SINGH Vs. PRESIDING OFFICER AND OTHERS
|
August 2, 1991 |
|
TECHNOCO INDUSTRIES PRIVATE LTD Vs. STATE OF HARYANA
|
October 4, 1991 |
|
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. MUNICIPALITY
|
February 15, 1991 |
|
TEEKA RAM Vs. LAND ACQUISITION COLLECTOR
|
November 1, 1991 |
|
TEJ PAL Vs. AMAR SINGH
|
April 29, 1991 |
|
TEJ PAUL AND OTHERS Vs. M/S. AGGARWAL FERTILIZER, DHURI AND ANOTHER
|
April 25, 1991 |
|
TEJA SINGH Vs. CHANAN KAUR ETC
|
March 26, 1991 |
|
TEJA SINGH ALIAS TEJ SINGH Vs. SUKHDEV SINGH
|
February 15, 1991 |
|
TEJINDER SINGH Vs. STATE OF PUNJAB
|
April 4, 1991 |
|
TEJINDER SINGH GUJRAL, ADVOCATE Vs. STATE OF PUNJAB AND ORS.
|
July 26, 1991 |
|
TEJINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
August 2, 1991 |
|
TEJINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
August 22, 1991 |
|
TEJMOHAN SINGH Vs. PANJAB UNIVERSITY
|
November 14, 1991 |
|
TEK RAM Vs. MANGE GIR MAHANT
|
June 3, 1991 |
|
TELU Vs. RAM KISHAN
|
March 6, 1991 |
|
THE CENTRAL CO Vs. THE SECRETARY CO
|
October 10, 1991 |
|
THE DEPUTY DIRECTOR GENERAL OF HARYANA AND ORS. Vs. RAMESH CHANDER KHANDEWAL
|
January 9, 1991 |
|
THE DOABA COOPERATIVE SUGAR MILLS LIMITED Vs. JASMINDER SINGH AND ANR.
|
April 23, 1991 |
|
THE EXECUTIVE OFFICER, NOTIFIED AREA COMMITTEE, MOHALI Vs. THE PRESIDING OFFICER
|
February 7, 1991 |
|
THE IMPROVEMENT TRUST, ROOPNAGAR Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL, ROOPNAGAR AND ANOTHER
|
October 1, 1991 |
|
THE KHALRA CO Vs. PUNJAB STATE
|
February 20, 1991 |
|
THE PUNJAB STATE FACULTY OF AYURVEDIC AND UNANI SYSTEMS OF MEDICINES Vs. SURINDER MOUDGIL AND ORS.
|
May 6, 1991 |
|
THE PUNJAB STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD. Vs. COMMISSIONER (APPEALS). JALANDHAR DIVISION AND ORS.
|
April 12, 1991 |
|
THE STATE OF HARYANA Vs. SHRI GURCHARAN SINGH, CONDUCTOR NO. 219, HARYANA ROADWAYS, AMBALA
|
November 12, 1991 |
|
THE STATE OF HARYANA AND ANOTHER Vs. SH. SHANKER AND OTHERS
|
December 18, 1991 |
|
THE STATE OF PUNJAB Vs. RAJ KUMAR (DECEASED) REP. BY HIS L.RS.
|
August 22, 1991 |
|
THE STATE OF PUNJAB Vs. S.I. SARUP SINGH
|
November 26, 1991 |
|
THE STATE OF PUNJAB Vs. PARTAP SINGH
|
March 14, 1991 |
|
THE STATE OF PUNJAB Vs. GURJANT SINGH
|
November 20, 1991 |
|
THE STATE OF PUNJAB Vs. JEET SINGH
|
December 3, 1991 |
|
THE STATE OF PUNJAB Vs. TARSEM SINGH
|
November 15, 1991 |
|
THE STATE OF PUNJAB Vs. BIKKAR SINGH
|
December 20, 1991 |
|
THE STATE OF PUNJAB Vs. RATTAN SINGH
|
December 17, 1991 |
|
THE STATE OF PUNJAB Vs. CHUHAR SINGH
|
December 12, 1991 |
|
THE STATE OF PUNJAB Vs. DARSHAN SINGH
|
December 2, 1991 |
|
THE STATE OF PUNJAB Vs. SUKHDEV SINGH
|
October 30, 1991 |
|
THE STATE OF PUNJAB Vs. BALWANT SINGH
|
November 8, 1991 |
|
THE STATE OF PUNJAB & ANOTHER Vs. HARI CHAND
|
October 8, 1991 |
|
THE STATE OF PUNJAB AND ANR. Vs. CHAMAN LAL
|
April 3, 1991 |
|
THE STATE OF PUNJAB AND ANR. Vs. HAZARA SINGH
|
March 18, 1991 |
|
TILAK RAJ Vs. UNION OF INDIA
|
September 3, 1991 |
|
TILAK RAJ AND ORS Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS
|
December 5, 1991 |
|
TILAK RAM Vs. NAIM CHAND CHAMAN LAL
|
April 4, 1991 |
|
TIRATH RAM AHUJA LIMITED Vs. STATE OF HARYANA
|
June 8, 1991 |
|
TRANSPORT CORPORATION OF INDIA LTD Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
April 15, 1991 |
|
TRIBUAWAN BHARDWAJ Vs. VIJAY KUMAR SAINI
|
June 3, 1991 |
|
TRISHUL RICE MILLS Vs. HARYANA FINANCIAL CORPORATION
|
February 25, 1991 |
|
TUHI RAM Vs. LAND ACQUISITION COLLECTOR
|
December 13, 1991 |
|
TULSI Vs. STATE OF HARYANA
|
November 1, 1991 |
|
UDHA SINGH @ UDHAPAL SINGH Vs. MOHINDER KAUR
|
August 29, 1991 |
|
UDHO RAM Vs. SWARAN KANTA
|
July 23, 1991 |
|
UMA VOHRA Vs. ASHWANI KUMAR
|
February 19, 1991 |
|
UNION OF INDIA Vs. BIMEX INTERNATIONAL
|
January 24, 1991 |
|
UNION OF INDIA Vs. PUNJAB RUBBER AND ALLIED INDUSTRIES
|
August 14, 1991 |
|
UNION OF INDIA Vs. NATIONAL INSURANCE CO. LTD
|
November 12, 1991 |
|
UNION OF INDIA Vs. SARASWATI
|
September 20, 1991 |
|
UNION OF INDIA Vs. JASWANT SINGH
|
March 4, 1991 |
|
UNION OF INDIA Vs. HARBANS SINGH TULI
|
February 8, 1991 |
|
UNION OF INDIA Vs. RAM NARAIN
|
November 27, 1991 |
|
UNION OF INDIA Vs. BHUPINDER SINGH BINDRA
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April 19, 1991 |
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UNION OF INDIA Vs. HARBANS SINGH TULI
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September 20, 1991 |
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UNION OF INDIA Vs. KEHAR SINGH
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March 15, 1991 |
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UNION OF INDIA (UOI) Vs. HARBANS SINGH TULI AND SONS BUILDERS PRIVATE LTD.
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April 14, 1991 |
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UNION OF INDIA (UOI) AND ANR. Vs. LT. COLONEL S.P. KAPOOR
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July 26, 1991 |
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UNION OF INDIA, MINISTRY OF DEFENCE Vs. MISS TEJINDER KAUR STENO
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June 7, 1991 |
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UNION TERRITORY Vs. GHANSHAM DASS
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October 10, 1991 |
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UNION TERRITORY ADMINISTRATION Vs. SH JOGINDER PAUL
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January 29, 1991 |
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UNION TERRITORY CHANDIGARH Vs. JAMUNA PARSHAD
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September 5, 1991 |
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UNION TERRITORY, CHANDIGARH Vs. SHAMSHER SINGH
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December 16, 1991 |
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UNITED BUS SERVICE Vs. STATE TRANSPORT
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November 28, 1991 |
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UNITED OIL MILLS Vs. STATE OF HARYANA
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April 16, 1991 |
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USHA SACHDEVA Vs. LIFE INSURANCE CORPN OF INDIA
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February 13, 1991 |
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UTTAM SINGH Vs. STATE OF PUNJAB
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November 1, 1991 |
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V K KAPUR, SUB DIVISIONAL ENGINEER Vs. STATE OF HARYANA
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July 25, 1991 |
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V N SARDANA Vs. GENERAL MANAGER, NORTHERN RAILWAY
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January 18, 1991 |
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VAKIL CHAND Vs. STATE OF HARYANA
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January 25, 1991 |
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VAKIL CHAND Vs. STATE OF HARYANA
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January 1, 1991 |
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VAKIL CHAND LABHU RAM Vs. MUNICIPAL COMMITTEE
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October 2, 1991 |
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VAKIL CHAND LABHU RAM Vs. MUNICIPALITY/MUNICIPAL COMMITTEE MANSA
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October 8, 1991 |
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VASDEV Vs. PRESIDING OFFICER LABOUR COURT
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August 7, 1991 |
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VASUDEV Vs. THE STATE OF HARYANA
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September 18, 1991 |
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VED BHUSHAN Vs. STATE OF PUNJAB
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June 8, 1991 |
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VED KUMARI Vs. RAMESH CHANDER ALIAS SUBHASH
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September 25, 1991 |
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VED PAL ANAND Vs. UNION OF INDIA
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February 27, 1991 |
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VED PARKASH Vs. STATE OF HARYANA
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September 5, 1991 |
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VED PARKASH Vs. THE ADMINISTRATION
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December 17, 1991 |
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VED PARKASH AND OTHERS Vs. YOGESHWAR GOSAIN AND ANOTHER
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August 9, 1991 |
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VED PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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August 30, 1991 |
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VED PARKASH TAKYAR Vs. SECRETARY TO GOVERNMENT, PUNJAB
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February 25, 1991 |
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VED PRAKASH Vs. STATE OF PUNJAB
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February 14, 1991 |
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VEDPATHI DINESH KUMAR Vs. NORTH ZONE CULTURAL CENTRE AND ANR.
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March 6, 1991 |
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VEENA Vs. VINAY KUMAR
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August 23, 1991 |
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VEENA DEVI Vs. STATE OF HARYANA
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February 20, 1991 |
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VEENA RANI WIDOW Vs. MANGAT RAM
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April 26, 1991 |
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VENUS PLYWOODS PVT LTD Vs. ASSTT COLLECTOR C EX
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April 1, 1991 |
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VENUS PLYWOODS PVT. LTD. Vs. Y.D. BANGA
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April 1, 1991 |
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VIDDO Vs. STATE OF PUNJAB
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February 6, 1991 |
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VIDHYA CHAWLA Vs. STATE OF HARYANA
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December 9, 1991 |
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VIDYA BHUSHAN Vs. STATE OF PUNJAB
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October 1, 1991 |
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VIDYA BHUSHAN SHARDA Vs. STATE OF PUNJAB
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September 30, 1991 |
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VIDYA SAGAR Vs. FINANCIAL COMMISSIONER
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May 28, 1991 |
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VIJAY BANDHU Vs. SOM DEV MALIK
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December 19, 1991 |
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VIJAY KUMAR Vs. JATI
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October 4, 1991 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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February 1, 1991 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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July 9, 1991 |
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VIJAY KUMAR Vs. HARISH CHAND
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March 15, 1991 |
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VIJAY KUMAR Vs. UNION TERRITORY, CHANDIGARH
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May 16, 1991 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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January 2, 1991 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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March 11, 1991 |
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VIJAY KUMAR SALUJA Vs. THE DEPUTY COMMISSIONER AND ORS.
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September 10, 1991 |
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VIJAY NAGPAL Vs. STATE OF PUNJAB AND OTHERS
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January 21, 1991 |
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VIJAY NARAIN Vs. STATE OF PUNJAB
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January 14, 1991 |
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VIJAY SINGH, ASSISTANT DEVELOPMENT OFFICER, NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT, REGIONAL OFFICER, CHANDIGARH Vs. NATIONAL BANK FOR AGRICULTURAL AND RURAL DEVELOPMENT, WORLI, BOMBAY
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March 20, 1991 |
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VILLAGE COMMITTEE OF MANAGEMENT GURDWARA SAHIB FAFRO BHAIKO, BHATINDA Vs. G P C OF G S BHATINDA
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September 13, 1991 |
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VIMLA DEVI Vs. STATE OF HARYANA
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December 16, 1991 |
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VINAY KUMAR Vs. PARSHOTAM DASS
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June 6, 1991 |
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VINOD KRISHAN SHARMA Vs. PRESIDING OFFICER LABOUR COURT
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May 10, 1991 |
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VINOD KUMAR Vs. HARBANS SINGH
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February 26, 1991 |
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VINOD KUMAR Vs. STATE OF HARYANA
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June 6, 1991 |
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VINOD KUMAR SOOD Vs. THE STATE OF HARYANA
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October 4, 1991 |
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VINOD KUMAR SWAMI Vs. MAHARISHI DAYANAND UNIVERSITY
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July 16, 1991 |
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VIPUL RAI SHARMA Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA
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July 12, 1991 |
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VIR CHAND Vs. HONBLE THE HIGH COURT OF PUNJAB AND HARYANA CHANDIGARH
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February 25, 1991 |
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VIR CHAND Vs. HAKAM CHAND
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December 13, 1991 |
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VIR SINGH Vs. SWARANJIT KAUR
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December 4, 1991 |
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VIR SINGH AND OTHERS Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA,REHABILITATION DEPTT. AND OTHERS
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March 15, 1991 |
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VIRSA SINGH Vs. STATE OF PUNJAB
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December 2, 1991 |
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VISHAL KUMAR Vs. STATE OF HARYANA
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December 3, 1991 |
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VISHAN DEV Vs. STATE OF HARYANA
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August 29, 1991 |
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VISHAN DEVI Vs. SUN BEAM RUBBER MILLS
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March 26, 1991 |
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VISHWA MITTER Vs. STATE OF PUNJAB
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July 23, 1991 |
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VISHWA MITTER Vs. SURINDER KAUR
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January 21, 1991 |
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VYAPAK PURI Vs. STATE OF PUNJAB
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July 15, 1991 |
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WARYAM SINGH Vs. SENIOR SUB-JUDGE
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February 27, 1991 |
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WARYAM SINGH Vs. GURNAM SINGH
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February 13, 1991 |
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WAZIR SINGH Vs. STATE OF HARYANA
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September 9, 1991 |
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Y P GUPTA, REGIONAL MANAGER UNION BANK OF INDIA, CHANDIGARH Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL) CHANDIGARH
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July 30, 1991 |
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Y.P. SEHGAL Vs. STATE OF PUNJAB
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December 19, 1991 |
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Y.S. GULIA Vs. THE STATE OF HARYANA
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July 15, 1991 |
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YADWINDER SINGH Vs. PARKASH KAUR
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April 2, 1991 |
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YASH PAL Vs. STATE OF HARYANA
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December 5, 1991 |
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YOGESH KUMAR Vs. DEPUTY COMMISSIONER, KARNAL
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May 10, 1991 |
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YOGESH SONI Vs. PUNJAB UNIVERSITY, CHANDIGARH AND ANOTHER
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May 21, 1991 |
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ZILE SINGH Vs. GOPI RAIN
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September 20, 1991 |
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ZILE SINGH Vs. TALE RAM
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February 22, 1991 |
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ZILE SINGH Vs. STATE OF HARYANA
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December 20, 1991 |
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ZORA SINGH Vs. MUKHTIAR SINGH
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January 11, 1991 |
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ZORA SINGH Vs. STATE OF PUNJAB
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December 17, 1991 |
LOGIN