|
7 Vs. STATE OF HARYANA AND OTHERS
|
November 13, 1990 |
|
A P SINGH Vs. PGI
|
January 10, 1990 |
|
A.L. GERA Vs. STATE OF HARYANA
|
April 19, 1990 |
|
AAS MOHAMMAD Vs. STATE OF HARYANA
|
May 14, 1990 |
|
ABDUL SAMAD Vs. SATYA NARAYAN MAHAWAR
|
April 23, 1990 |
|
ABDUL SATTAR Vs. STATE OF PUNJAB
|
July 26, 1990 |
|
ABHAY SINGH MANKOTIA Vs. UNION OF INDIA
|
February 13, 1990 |
|
ADITYA VESH DISCIPLE OF SWAMI DAYA NAND Vs. BHAJAN LAL
|
August 3, 1990 |
|
ADMINISTRATOR BHIWANI MUNICIPALITY BHIWANI Vs. PRABHUDAYAL HIMMATSINGHKA
|
September 4, 1990 |
|
AGGARWAL BASTRALYA Vs. BHAGWAN KUNTHU NATH JAIN
|
December 5, 1990 |
|
AGGARWAL RICE MILLS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD
|
November 14, 1990 |
|
AGYA RAM THAPAR Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
|
March 23, 1990 |
|
AIR MARSHAL SHIVDEV SINGH (RTD.) Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 19, 1990 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
March 23, 1990 |
|
AJAIB SINGH Vs. SAN SINGH
|
December 5, 1990 |
|
AJAY BATTA Vs. STATE OF PUNJAB AND OTHERS
|
November 21, 1990 |
|
AJAY KAPOOR AND ORS. Vs. THE J AND K STATE FINANCIAL CORPORATION AND ORS.
|
July 23, 1990 |
|
AJAY KUMAR Vs. J AND K STATE FINANCIAL CORPORATION
|
July 23, 1990 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
November 8, 1990 |
|
AJIT SINGH Vs. CHET SINGH
|
June 5, 1990 |
|
AJIT SINGH Vs. LAKHBIR SINGH AND ORS
|
November 25, 1990 |
|
AJIT SINGH Vs. ARJAN SINGH
|
August 1, 1990 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
January 10, 1990 |
|
AJMER KAUR Vs. JASBIR SINGH DHILLON
|
June 4, 1990 |
|
AJMER SINGH, DRIVER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
August 27, 1990 |
|
AKAL RICE MILLS, MANAKPUR Vs. JASPAL SINGH
|
January 9, 1990 |
|
AKKI Vs. BAKHTAWAR SINGH
|
November 12, 1990 |
|
AKKO WIDOW OF MOHAN SINGH Vs. SUDESH KUMAR
|
January 16, 1990 |
|
AMAR COLD STORAGE AND ICE FACTORY Vs. PUNJAB FINANCIAL CORPORATION
|
July 10, 1990 |
|
AMAR LAL Vs. STATE OF HARYANA
|
March 14, 1990 |
|
AMAR NATH Vs. BELI RAM AND ANR.
|
December 17, 1990 |
|
AMAR SINGH Vs. UNITED COMMERCIAL BANK
|
January 25, 1990 |
|
AMAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 23, 1990 |
|
AMAR SINGH Vs. DALIP SINGH
|
November 21, 1990 |
|
AMAR SINGH Vs. SATYA DEVI
|
June 7, 1990 |
|
AMARJIT KAUR Vs. RAJINDERPAL SINGH
|
May 25, 1990 |
|
AMARJIT SINGH Vs. PUNJAB STATE
|
July 31, 1990 |
|
AMARJIT SINGH Vs. PUNJAB WAREHOUSING CORPORATION
|
November 7, 1990 |
|
AMARJIT SINGH Vs. UNION OF INDIA, MINISTRY OF FINANCE
|
July 24, 1990 |
|
AMARJIT SINGH KALEKA Vs. STATE OF PUNJAB AND ORS.
|
July 10, 1990 |
|
AMARJIT SINGH SIDHU Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
|
December 19, 1990 |
|
AMBALA BUS SYNDICATE PVT LTD Vs. STATE BANK OF INDIA SAS NAGAR
|
April 30, 1990 |
|
AMBALA CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
June 12, 1990 |
|
AMIN CHAND AND ANOTHER Vs. STATE OF HARYANA
|
June 18, 1990 |
|
AMIR CHAND Vs. CHUNI LAL
|
February 27, 1990 |
|
AMRIT BANASPATI CO LTD Vs. UNION OF INDIA
|
January 22, 1990 |
|
AMRIT KAUR Vs. SATPAL SINGH
|
July 16, 1990 |
|
AMRIT LAL GARG Vs. STATE OF PUNJAB
|
February 12, 1990 |
|
AMRITSAR IMPROVEMENT TRUST Vs. BAWA RAM CONTRACTOR
|
September 11, 1990 |
|
ANAND PARKASH MALIK Vs. BHAGWAN DASS
|
September 18, 1990 |
|
ANAND PARKASH, NOW SUPERINTENDING ENGINEER, HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. STATE
|
March 28, 1990 |
|
ANIL KUMAR Vs. GHISU
|
August 23, 1990 |
|
ANIL SEHRAWAT Vs. HARYANA AGRICULTURE UNIVERSITY, HISAR
|
August 6, 1990 |
|
ANJU SACHDEVA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
February 16, 1990 |
|
ANOKH SINGH Vs. PARAMJIT KAUR
|
January 11, 1990 |
|
ANOOP SINGH Vs. SWAIAN SINGH AND OTHERS
|
December 6, 1990 |
|
ANUPAM CHAUDHARY Vs. RAVEEN MOHAN CHAUDHARY
|
July 23, 1990 |
|
ARAPANA GILL Vs. STATE OF PUNJAB
|
October 11, 1990 |
|
ARJAN DASS Vs. KRISHAN KUMAR
|
November 21, 1990 |
|
ARUN KUMAR SHARMA Vs. RAMA SHARMA
|
October 30, 1990 |
|
ARUN MALHOTRA Vs. STATE OF HARYANA
|
August 6, 1990 |
|
ARUN PRABHA Vs. PANJAB UNIVERSITY AND ANR
|
November 29, 1990 |
|
ARYA VIDYA MANDIR Vs. RAM SARUP AGNIHOTRI
|
July 25, 1990 |
|
ARYNA GUPTA Vs. LUDHIANA IMPROVEMENT TRUST
|
December 18, 1990 |
|
ASA NAND Vs. STATE OF HARYANA
|
July 25, 1990 |
|
ASHA BHARDWAJ Vs. MAHARAJ KISHAN
|
December 3, 1990 |
|
ASHOK ARORA Vs. UNION OF INDIA
|
January 29, 1990 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
September 6, 1990 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
January 24, 1990 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
November 7, 1990 |
|
ASHOK KUMAR ANAND Vs. UNION OF INDIA
|
February 8, 1990 |
|
ASSA SINGH Vs. SHER SINGH
|
September 12, 1990 |
|
ATAM CHAND GAUR BY LRS Vs. JOGI RAM
|
September 17, 1990 |
|
ATLAS CYCLE INDUSTRIES LTD , SONEPAT Vs. STATE OF HARYANA
|
September 20, 1990 |
|
ATMA RAM & ORS. Vs. MOLU RAM & ORS.
|
May 18, 1990 |
|
ATMA SINGH EXPIRED Vs. STATE OF PUNJAB
|
August 1, 1990 |
|
AVINASH CHANDER Vs. UNION OF INDIA
|
April 12, 1990 |
|
AVTAR SINGH Vs. SUKHVINDER SINGH
|
March 9, 1990 |
|
AVTAR SINGH & OTHERS Vs. DALIP KAUR & OTHERS
|
December 13, 1990 |
|
AVTAR SINGH ALIAS JALLUNDUR SINGH Vs. BANTA SINGH (DIED)
|
October 11, 1990 |
|
AVTAR SINGH AND OTHERS Vs. BHAGAT SINGH
|
September 10, 1990 |
|
AVTAR SINGH SAHI Vs. STATE OF HARYANA
|
May 15, 1990 |
|
B D SHARMA Vs. LEELA PALL
|
September 13, 1990 |
|
B K BALI Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK
|
May 3, 1990 |
|
B M SHARMA EXECUTIVE ENGINEER Vs. STATE OF HARYANA
|
November 6, 1990 |
|
B VENUGOPAL REDDY Vs. UNION OF INDIA
|
November 21, 1990 |
|
B.D. BHALLA Vs. GOVERNMENT OF PUNJAB AND OTHERS
|
June 7, 1990 |
|
B.D. BHALLA, PUBLIC RELATION OFFICER AND OTHERS Vs. GOVT. OF PUNJAB AND OTHERS
|
September 10, 1990 |
|
B.D. SINGLA Vs. CHIEF ENGINEER
|
December 7, 1990 |
|
BABU LAL Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
November 20, 1990 |
|
BABU RAM Vs. STATE OF HARYANA
|
November 6, 1990 |
|
BABU RAM Vs. PUSHPA DEVI
|
February 1, 1990 |
|
BABU RAM Vs. LABOUR OFFICER
|
December 21, 1990 |
|
BABU RAM ALIAS BABU DASS Vs. BUDH SINGH
|
April 20, 1990 |
|
BABU SINGH Vs. MOTI RAM
|
November 16, 1990 |
|
BACHAN SINGH Vs. AMAR SINGH
|
August 27, 1990 |
|
BACHAN SINGH ALIAS GURBACHAN SINGH Vs. MALKIAT RAI
|
September 18, 1990 |
|
BACHINT KAUR Vs. GURNAM KAUR
|
August 21, 1990 |
|
BACHINT KAUR Vs. STATE OF PUNJAB
|
February 20, 1990 |
|
BADRI PARSHAD Vs. STATE OF HARYANA
|
October 12, 1990 |
|
BAGGAKE PIPAL CO-OPERATIVE MULTI-PURPOSE SOCIETY LTD Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
October 10, 1990 |
|
BAGHERA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 10, 1990 |
|
BAJRANG LAL Vs. STATE OF HARYANA
|
November 1, 1990 |
|
BAKHSHISH SINGH ALIAS BAKHSHI Vs. TARA SINGH
|
August 27, 1990 |
|
BAKHTAWAR SINGH Vs. JIWAN SINGH AND OTHERS
|
December 19, 1990 |
|
BAL KISHAN Vs. DEVKI NANDAN
|
September 18, 1990 |
|
BAL KISHAN Vs. BANTO
|
September 13, 1990 |
|
BAL KRISHAN MALHOTRA Vs. PIARA SINGH
|
March 1, 1990 |
|
BAL KRISHAN SAREEN Vs. BANK OF INDIA
|
April 16, 1990 |
|
BALBIR SINGH Vs. AMARJEET SINGH
|
May 7, 1990 |
|
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS
|
September 7, 1990 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
March 19, 1990 |
|
BALBIR SINGH Vs. DALJIT SINGH KEHAR SINGH
|
November 15, 1990 |
|
BALBIR SINGH AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 1, 1990 |
|
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 27, 1990 |
|
BALBIR SINGH CHAUHAN Vs. STATE OF HARYANA
|
September 14, 1990 |
|
BALDEV PARSHAD Vs. KISHAN CHAND
|
April 30, 1990 |
|
BALDEV RAJ DEVGAN AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
December 10, 1990 |
|
BALDEV SINGH Vs. JAGJIT KAUR
|
May 24, 1990 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 16, 1990 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
June 18, 1990 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 10, 1990 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
December 7, 1990 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
November 9, 1990 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
March 9, 1990 |
|
BALJINDER SINGH Vs. STATE OF PUNJAB
|
November 6, 1990 |
|
BALJIT SINGH GILL Vs. STATE OF PUNJAB
|
June 4, 1990 |
|
BALJORE SINGH Vs. ALKA
|
September 13, 1990 |
|
BALKAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
|
December 11, 1990 |
|
BALLU Vs. PARSA AND ORS.
|
November 21, 1990 |
|
BALRAJ SAGAR Vs. THE STATE OF PUNJAB AND ANOTHER
|
September 14, 1990 |
|
BALVINDER KAUR AND OTHERS Vs. JIWAN LAL AND OTHERS
|
August 7, 1990 |
|
BALWAN SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
July 17, 1990 |
|
BALWANT RAI KAUSHAL Vs. STATE OF HARYANA
|
December 3, 1990 |
|
BALWANT SINGH Vs. GURBAX SINGH
|
March 12, 1990 |
|
BALWANT SINGH Vs. AMRIK KAUR
|
May 8, 1990 |
|
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 5, 1990 |
|
BALWINDER KAUR Vs. PRITPAL SINGH
|
September 18, 1990 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 8, 1990 |
|
BANARSI DASS Vs. JIWAN RAM
|
April 5, 1990 |
|
BANARSI DASS Vs. KUNDAN LAL
|
August 22, 1990 |
|
BANK OF BARODA Vs. CAPTAIN R R BHARDWAJ OFFICER MIDDLE MANAGEMENT GRADE II BANK OF BARODA
|
October 10, 1990 |
|
BANK OF BARODA Vs. S D TRIKHA
|
June 8, 1990 |
|
BANKE BEHARI LAL SHARMA Vs. SH SAT PALL SHARMA
|
May 24, 1990 |
|
BANSI LAL Vs. DHARAM SINGH
|
July 27, 1990 |
|
BANT SINGH Vs. UNION OF INDIA
|
May 24, 1990 |
|
BANTA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
October 11, 1990 |
|
BARJINDER PAL Vs. STATE OF PUNJAB
|
August 21, 1990 |
|
BASAL TOOLS COMPANY Vs. INCOME-TAX OFFICER
|
December 4, 1990 |
|
BASANT KAUR Vs. SHANTI DEVI
|
September 4, 1990 |
|
BASANT KAUR Vs. STATE OF HARYANA
|
August 23, 1990 |
|
BASANT LAL BHATIA Vs. UNION OF INDIA
|
November 8, 1990 |
|
BASDEV MITTAL Vs. CANTONMENT BOARD
|
February 19, 1990 |
|
BASHESHAR DASS (DEAD) Vs. RAMESH NAGPAL
|
November 21, 1990 |
|
BASSI MUBARIKPUR Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 4, 1990 |
|
BATHINDA CHEMICALS AND BANASPATI PVT LTD Vs. EXCISE AND TAXATION COMMISSIONER
|
January 15, 1990 |
|
BATRA FINANCE CORPORATION Vs. CHIEF JUDICIAL MAGISTRATE
|
December 19, 1990 |
|
BAWA SINGH Vs. STATE OF HARYANA
|
January 9, 1990 |
|
BEAS CONSTRUCTION BOARD Vs. SH MOHINDER KUMAR JAIN
|
August 7, 1990 |
|
BEDO Vs. SARDARA AND OTHERS
|
September 3, 1990 |
|
BELA SINGH Vs. CHATRA
|
June 1, 1990 |
|
BHAG SINGH Vs. JARNAIL SINGH
|
May 23, 1990 |
|
BHAG SINGH Vs. MOGA CENTRAL CO-OP BANK LTD , MOGA
|
May 17, 1990 |
|
BHAGAT RAM Vs. THE DIRECTOR OF PANCHAYATS AND OTHERS
|
May 9, 1990 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
September 10, 1990 |
|
BHAGWAN DAS Vs. FINANCIAL COMMISSIONER REVENUE GOVERNMENT OF HARYANA
|
January 9, 1990 |
|
BHAGWAN SINGH AND OTHERS Vs. STATE OF HARYANA & ANOTHER
|
July 31, 1990 |
|
BHAI NANDBIR SINGH Vs. FINANCIAL COMMISSIONER
|
July 25, 1990 |
|
BHAJAN DASS Vs. HARI DASS
|
January 11, 1990 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
August 1, 1990 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
January 15, 1990 |
|
BHAJAN SINGH Vs. STATE OF HARYANA & ANR
|
November 6, 1990 |
|
BHAJAN SINGH Vs. JOGINDER KAUR
|
September 7, 1990 |
|
BHAJAN VIR SINGH Vs. STATE OF HARYANA
|
January 25, 1990 |
|
BHANWAR SINGH Vs. STATE OF HARYANA
|
June 27, 1990 |
|
BHARAT BHUSHAN Vs. STATE OF HARYANA
|
September 19, 1990 |
|
BHARAT BONES AND FERTILIZER MILLS Vs. STATE BANK OF INDIA
|
September 10, 1990 |
|
BHARPUR SINGH BRAR Vs. STATE OF PUNJAB
|
March 14, 1990 |
|
BHASIN ASSOCIATES PVT LTD 58, JANPATH NEW DELHI Vs. NATIONAL BUILDING CONSTRUCTION CORP LTD
|
January 30, 1990 |
|
BHATINDA IMPROVEMENT TRUST BHATINDA Vs. BALWANT SINGH
|
September 5, 1990 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
September 3, 1990 |
|
BHIM SINGH Vs. DISTRICT JUDGE
|
August 10, 1990 |
|
BHIM SINGH Vs. STATE OF PUNJAB
|
May 24, 1990 |
|
BHIM SINGH Vs. DALIP SINGH
|
December 20, 1990 |
|
BHOJ RAJ SHARMA Vs. DEPUTY COMMISSIONER
|
June 8, 1990 |
|
BHOLA SINGH ALIAS GURJANT SINGH Vs. STATE OF PUNJAB
|
May 28, 1990 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
January 19, 1990 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
August 2, 1990 |
|
BHUPINDER SINGH Vs. THE PRIMARY LAND MORTGAGE BANK, HOSHIARPUR AND ORS.
|
January 9, 1990 |
|
BHUPINDER SINGH MAHAY Vs. STATE OF PUNJAB
|
May 10, 1990 |
|
BHUPINDER SINGH MINOR Vs. DILBAGH SINGH
|
October 22, 1990 |
|
BHUPINDERA FLOUR MILLS LIMITED, BHATINDA Vs. COMMISSIONER, FEROZEPUR DIVISION
|
October 3, 1990 |
|
BHUSHAN LAL CHAWLA Vs. MUNICIPAL COMMITTEE, REWARI
|
May 29, 1990 |
|
BHUSHAN LAL SHARMA Vs. PRESIDING OFFICER LABOUR COURT
|
February 8, 1990 |
|
BHUSHAN TIN BOX INDUSTRIES Vs. NEW BANK OF INDIA
|
August 10, 1990 |
|
BIHARI LAL SHANNU RAM Vs. SH BIHARI LAL WADHWA
|
August 30, 1990 |
|
BIHARI LAL SHANU RAM Vs. BIHARI LAL WADHWA AND ANR.
|
August 3, 1990 |
|
BIKKAR SINGH Vs. JAGIR SINGH
|
November 14, 1990 |
|
BIKRAMJIT SINGH ETC Vs. GURU NANAK DEV UNIVERSITY ETC
|
September 4, 1990 |
|
BIMLA DEVI Vs. UNION TERRITORY OF CHANDIGARH
|
August 6, 1990 |
|
BIMLA DEVI ALIAS PIARA DEVI Vs. PREM DASS
|
May 22, 1990 |
|
BINDU SHARMA Vs. DEVINDER KUMAR
|
January 25, 1990 |
|
BINKAL KUMAR Vs. STATE OF HARYANA
|
May 18, 1990 |
|
BIPAN KUMAR Vs. C L MAHAJAN MANAGER PUNJAB NATIONAL BANK
|
November 21, 1990 |
|
BIR BHAN Vs. ISWAR DEVI
|
December 19, 1990 |
|
BIR SINGH Vs. STATE OF HARYANA
|
September 18, 1990 |
|
BIRAN Vs. GURMUKH SINGH
|
August 10, 1990 |
|
BIRBAL Vs. SHARBATI
|
May 23, 1990 |
|
BIRBAL DASS Vs. STATE OF HARYANA
|
April 2, 1990 |
|
BISHAN DASS NAGINA MAL Vs. STATE OF PUNJAB
|
December 6, 1990 |
|
BISSI Vs. SUCHA SINGH
|
January 11, 1990 |
|
BRAHM PARKASH Vs. STATE OF HARYANA
|
October 3, 1990 |
|
BRAHM RAJ Vs. VIDYA WATI
|
October 11, 1990 |
|
BRIJ KISHORE Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 1990 |
|
BRIJ LATA Vs. RADHE LAL
|
January 22, 1990 |
|
BRIJ MOHAN Vs. CHHAJU RAM
|
November 21, 1990 |
|
BRIJ MOHAN ALIAS VIJAY Vs. STATE OF HARYANA
|
January 9, 1990 |
|
BRIJ NANDAN Vs. STATE OF HARYANA
|
April 26, 1990 |
|
BRIJ PAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
April 10, 1990 |
|
BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
|
October 10, 1990 |
|
BUDH SINGH Vs. ANOKH SINGH
|
August 7, 1990 |
|
BUTA SINGH Vs. BHAN SINGH
|
August 27, 1990 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
February 21, 1990 |
|
BUTA SINGH Vs. JOTA SINGH
|
July 23, 1990 |
|
BUTTA SINGH Vs. UNION OF INDIA
|
December 18, 1990 |
|
CANARA BANK Vs. AAR PEE TRADING CO
|
August 6, 1990 |
|
CAPT KANWALJIT SINGH Vs. UNION OF INDIA
|
September 10, 1990 |
|
CEMENT CORPORATION OF INDIA Vs. SURINDER KUMAR SUBHASH CHANDER AND ANOTHER
|
March 15, 1990 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. HARYANA CEMENT
|
September 13, 1990 |
|
CENTRAL BANK OF INDIA Vs. RAGHBIR SINGH VIRK
|
June 8, 1990 |
|
CENTRAL BANK OF INDIA Vs. MADAN LAL AND BROTHERS
|
July 20, 1990 |
|
CENTRAL BANK OF INDIA Vs. TRIVENI ENGINE AND FABRICATORS
|
May 25, 1990 |
|
CHAIN SINGH AND SON Vs. ASSISTANT COLLECTOR PREVENTIVE CENTRAL EXCISE COLLECTORATE
|
June 5, 1990 |
|
CHAMAN LAL Vs. STATE OF PUNJAB AND ORS.
|
March 12, 1990 |
|
CHAMAN LAL Vs. GULZAR SINGH AND OTHERS
|
November 16, 1990 |
|
CHAMAN LAL SANKHLA, H. C.S. Vs. NARAIN DATT VATS
|
August 30, 1990 |
|
CHAMAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
July 13, 1990 |
|
CHAMEL SINGH Vs. STATE OF HARYANA
|
November 16, 1990 |
|
CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
May 18, 1990 |
|
CHAMKAUR SINGH MANDER Vs. STATE OF PUNJAB
|
July 19, 1990 |
|
CHAMPA RANI Vs. STATE OF PUNJAB
|
July 13, 1990 |
|
CHANAN SINGH Vs. ADDITIONAL DIRECTOR
|
September 18, 1990 |
|
CHAND AHUJA Vs. GAUTAM HADA
|
March 30, 1990 |
|
CHAND KAUR Vs. HARNAM KAUR (DECEASED) BY HER L RS
|
August 21, 1990 |
|
CHAND RATTAN Vs. RAM SARUP
|
March 19, 1990 |
|
CHAND SINGH Vs. BALBIR SINGH
|
January 19, 1990 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
December 5, 1990 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
July 19, 1990 |
|
CHANDER PARKASH Vs. STATE OF HARYANA
|
November 29, 1990 |
|
CHANDEV KISHORE Vs. BISHAN DASS
|
August 8, 1990 |
|
CHANDIGARH ADMINISTRATION Vs. HARINDER PANNU
|
September 25, 1990 |
|
CHANDRA KANTA KHOSLA Vs. RAI CHAND JAIN
|
June 7, 1990 |
|
CHARAN SINGH Vs. PATRAM
|
February 26, 1990 |
|
CHARAN SINGH Vs. STATE OF HARYANA
|
July 16, 1990 |
|
CHARAN SINGH ALIAS CHARNA MEHRA Vs. SECRETARY TO GOVERNMENT PUNJAB DEPARTMENT OF HOME AFFAIRS AND JUSTICE
|
March 8, 1990 |
|
CHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 10, 1990 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 10, 1990 |
|
CHARANJIT SINGH NANDA Vs. HARYANA STATE ELECTRICITY BOARD
|
October 12, 1990 |
|
CHATIN SINGH Vs. MEHAR SINGH
|
August 23, 1990 |
|
CHATROO RAM Vs. SECRETARY DEFENCE
|
December 19, 1990 |
|
CHET SINGH Vs. THE STATE OF HARYANA
|
November 20, 1990 |
|
CHHATAR EXTRACTIONS PRIVATE LIMITED Vs. EXCISE AND TAXATION COMMISSIONER
|
January 15, 1990 |
|
CHHAYA ARORA Vs. HARYANA HOUSING BOARD
|
August 7, 1990 |
|
CHHINDO MADAN LAL Vs. MADAN LAL
|
May 14, 1990 |
|
CHUNI LAL Vs. PURAN MAL
|
October 10, 1990 |
|
CHUNI LAL Vs. AMIR CHAND
|
January 1, 1990 |
|
CHUNI LAL Vs. MANJIT SINGH
|
September 13, 1990 |
|
CHUNI LAL Vs. AMIR CHAND
|
February 27, 1990 |
|
CITY CLUB REGD Vs. MOHINDER SAIN CHOPRA
|
April 11, 1990 |
|
COL AJAIB SINGH Vs. PUNJAB NATIONAL BANK
|
May 29, 1990 |
|
COL. KARTAR SINGH SINGHOTA (RETD.) Vs. STATE OF PUNJAB AND ORS.
|
November 25, 1990 |
|
COMMISSIONER & SECRETARY TO GOVERNMENT HARYANA, CHANDIGARH Vs. DAYA KRISHAN BHARDWAJ
|
April 24, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. SURESH KUMAR
|
July 10, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. PREM CHAND JAIN
|
November 14, 1990 |
|
COURT ON ITS OWN MOTION Vs. STATE OF HARYANA
|
June 20, 1990 |
|
COURT ON ITS OWN MOTION Vs. LIAQAT
|
May 28, 1990 |
|
COURTS ON ITS OWN MOTION Vs. SH. TARA CHAND, DY. S.P., HARYANA
|
February 22, 1990 |
|
D D MALIK Vs. S M NEHRA
|
November 26, 1990 |
|
D R TRIKHA Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION
|
December 18, 1990 |
|
D.D. VERMA Vs. STATE OF PUNJAB
|
October 5, 1990 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
May 22, 1990 |
|
DALBIR SINGH Vs. KRISHNA
|
January 9, 1990 |
|
DALIP KAUR Vs. NORTHERN RAILWAY
|
March 9, 1990 |
|
DALIP SINGH & ORS. Vs. DALIPO
|
July 24, 1990 |
|
DALJIT SINGH Vs. CHHINA INDUSTRIES
|
May 25, 1990 |
|
DALJIT SINGH DHILLON Vs. UNION OF INDIA
|
April 26, 1990 |
|
DARSHAN LAL Vs. KIRNI DEVI
|
June 4, 1990 |
|
DARSHAN MASIH Vs. STATE OF PUNJAB
|
February 2, 1990 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 19, 1990 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 22, 1990 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
November 29, 1990 |
|
DARYA Vs. STATE OF HARYANA
|
August 2, 1990 |
|
DAULAT RAM KAMRA Vs. STATE OF PUNJAB
|
May 21, 1990 |
|
DAVENDER BANSAL Vs. BOARD OF SCHOOL EDUCATION, BHIWANI
|
December 19, 1990 |
|
DAVINDER PAUL SINGH Vs. STATE OF PUNJAB
|
September 7, 1990 |
|
DAVINDER SINGH Vs. STATE OF PUNJAB
|
September 17, 1990 |
|
DAYA NAND Vs. SUNDER RAM
|
May 14, 1990 |
|
DAYA NAND ARYA GIRLS HIGH SCHOOL Vs. SH LAKSHMI CHANDER PROP HARYANA ELECTRIC AND GENERAL CORP
|
November 13, 1990 |
|
DAYA NAND DAHIYA Vs. SHIALU SINGH
|
August 18, 1990 |
|
DAYA NAND SUHAG Vs. DHARAM CHAND
|
August 16, 1990 |
|
DELHI CLOTH MILLS Vs. LACHHMAN DASS
|
May 17, 1990 |
|
DELTA HAMLIN LIMITED Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
|
September 6, 1990 |
|
DERA BABA LATURIAN AND ANR. Vs. STATE OF PUNJAB
|
March 15, 1990 |
|
DES RAJ Vs. GURU GRANTH SAHIB, GURDWARA AHLUWALIA, RAJPURA
|
November 26, 1990 |
|
DES RAJ ARORA Vs. UNION OF INDIA (UOI) AND ANR.
|
November 21, 1990 |
|
DEV KARAN Vs. BHAGWAN DASS
|
November 19, 1990 |
|
DEV RAJ Vs. BHAKRA BEAS MANAGEMENT BOARD
|
August 6, 1990 |
|
DEVINDER KAUR Vs. MANMOHAN SINGH
|
December 10, 1990 |
|
DEVINDER PAL SINGH Vs. STATE OF PUNJAB
|
September 10, 1990 |
|
DEVINDER SINGH Vs. UNION OF INDIA
|
August 6, 1990 |
|
DEVINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
December 11, 1990 |
|
DEVINDER SINGH SANDHU Vs. KRISHAN CHAND JAIN
|
October 10, 1990 |
|
DHANI RAM Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
|
August 14, 1990 |
|
DHANI RAM AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS DEPOT MANAGER, KAPURTHALA AND OTHERS
|
March 7, 1990 |
|
DHANPAT RAI Vs. STATE OF HARYANA
|
November 9, 1990 |
|
DHANRAJ Vs. STATE OF HARYANA
|
February 15, 1990 |
|
DHANWANT SINGH Vs. STATE OF PUNJAB
|
December 11, 1990 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
March 13, 1990 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
November 20, 1990 |
|
DHARAM PAL, DRIVER AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
August 27, 1990 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
January 10, 1990 |
|
DHARAMPAL AND ORS. Vs. RACHHPAL AND ORS.
|
May 4, 1990 |
|
DHARAMVIR Vs. MELA RAM
|
April 19, 1990 |
|
DHARMA Vs. STATE OF HARYANA
|
February 16, 1990 |
|
DHIR SINGH Vs. STATE OF PUNJAB
|
July 12, 1990 |
|
DHURI SUGARCANE GROWERS CO-OP SOCIETY LTD Vs. STATE OF PUNJAB
|
November 5, 1990 |
|
DIAL SINGH Vs. THE PUNJAB STATE
|
September 19, 1990 |
|
DILBAG SINGH Vs. STATE OF HARYANA
|
July 16, 1990 |
|
DILSHER SINGH Vs. MANJIT INDER SINGH
|
April 30, 1990 |
|
DIMPLE SOBA Vs. GURU NANAK DEV UNIVERSITY
|
December 19, 1990 |
|
DIWAN SINGH Vs. STATE OF HARYANA
|
June 5, 1990 |
|
DIWAN SINGH Vs. COLLECTOR
|
June 8, 1990 |
|
DR. A. SHYAMAL Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
September 18, 1990 |
|
DR. DARSHAN SINGH BEDI Vs. STATE OF PUNJAB
|
May 17, 1990 |
|
DR. K.K. SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 1990 |
|
DR. K.S. THIND Vs. THE STATE OF PUNJAB AND ANR.
|
August 30, 1990 |
|
DR. RAJ PAL BHATIA, MEDICAL OFFICER OF HEALTH, MUNICIPAL CORPORATION, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
|
November 7, 1990 |
|
DR. SUKHDEV SINGH & ORS. Vs. THE STATE OF PUNJAB & ANR.
|
September 11, 1990 |
|
DR. SURESH CHANDER SHARMA AND ORS. Vs. THE HARYANA DAIRY DEVELOPMENT CO
|
August 1, 1990 |
|
DR. VIJAY KUMAR SHARMA AND ANOTHER Vs. PUNJAB UNIVERSITY AND OTHERS
|
July 10, 1990 |
|
DRIPLEX WATER ENGINEERING LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 7, 1990 |
|
DULI CHAND Vs. JASWANT SINGH
|
November 19, 1990 |
|
DURGA DUTT Vs. STATE OF HARYANA
|
December 31, 1990 |
|
DURLABH SINGH Vs. NAHAR SINGH AND ORS.
|
December 7, 1990 |
|
DWARKA DASS Vs. SANT RAM
|
September 11, 1990 |
|
DWARKA DASS SON OF RAMJI DASS Vs. PUNJAB WAKF BOARD AMBALA CANTT
|
September 4, 1990 |
|
EMPIRE SURGICAL TRADERS Vs. INDIAN STANDARDS INSTITUTION, NEW DELHI
|
March 16, 1990 |
|
ER K C VERMA CHIEF ENGINEER DESIGNS PUNJAB STATE ELECTRICITY BOARD CHANDIGARH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR
|
September 5, 1990 |
|
EX CAPT R S DHULL Vs. STATE OF HARYANA
|
May 2, 1990 |
|
FAQIR CHAND Vs. FIRM M/S BHAG CHAND TEK CHAND
|
February 14, 1990 |
|
FAQUIR CHAND ALIAS FAQUIRIA Vs. STATE OF PUNJAB
|
August 17, 1990 |
|
FOOD CORPORATION OF INDIA Vs. KRISHNA RICE AND GENERAL MILLS
|
June 4, 1990 |
|
FOOD CORPORATION OF INDIA AND ORS. Vs. DAYAL SINGH
|
December 7, 1990 |
|
FOOD CORPORATION OF INDIA, BHATINDA Vs. KARTAR KAUR AND OTHERS
|
August 7, 1990 |
|
FOOD SPECIALITIES LIMITED Vs. UNION OF INDIA
|
March 27, 1990 |
|
FORBBSGANJ JAGDISH MILLS LIMITED Vs. FOOD CORPORATION OF INDIA
|
May 28, 1990 |
|
GAJA NAND Vs. SHIV LAL
|
December 10, 1990 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
March 1, 1990 |
|
GANDHI RAM SON OF SHRI RATTAN CHAND AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY EDUCATION DEPARTMENT CHANDIGARH AND OTHERS
|
September 13, 1990 |
|
GANESH LAL BRICK KILN OWNER Vs. STATE OF PUNJAB AND ORS.
|
September 13, 1990 |
|
GANGADHAR Vs. SATINDERJIT KAUR
|
August 17, 1990 |
|
GARJA SINGH Vs. SURJIT KAUR
|
October 11, 1990 |
|
GAUTAM SINGH Vs. NAR SINGH
|
September 18, 1990 |
|
GEETA RANI Vs. STATE OF PUNJAB
|
November 26, 1990 |
|
GIAN CHAND Vs. SURJIT SINGH
|
December 10, 1990 |
|
GIAN SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA PUNJAB REGION
|
November 27, 1990 |
|
GIAN SINGH Vs. RAGHBIR KAUR
|
November 5, 1990 |
|
GIANI KARNAIL SINGH Vs. BACHAN SINGH
|
May 21, 1990 |
|
GIRDHARI LAL Vs. GOVT. FOOD INSPECTOR, SONEPAT
|
November 1, 1990 |
|
GIRDHARI LAL BHARGAVA Vs. COMMISSIONER OF WEALTH TAX
|
November 5, 1990 |
|
GITA RAM KALSY AND ORS. Vs. ARJAN SINGH KALSY AND ORS.
|
December 19, 1990 |
|
GOBIND RAM Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
December 6, 1990 |
|
GODHI RAM AND ANOTHER Vs. THANESAR MUNICIPALITY KARNAL
|
September 18, 1990 |
|
GOPAL KRISHAN KHANNA, READER, PUNJAB AND HARYANA HIGH COURT Vs. THE HONBLE PUNJAB HARYANA HIGH COURT
|
July 9, 1990 |
|
GOVERNMENT OF INDIA Vs. RESHMA
|
June 5, 1990 |
|
GRAM PANCHAYAT Vs. KULWANT SINGH
|
December 18, 1990 |
|
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
November 5, 1990 |
|
GRAM PANCHAYAT Vs. SURAT SINGH
|
August 27, 1990 |
|
GRAM PANCHAYAT BHORAKH Vs. AMRIK SINGH
|
February 2, 1990 |
|
GRAM PANCHAYAT MOHAL KHERA Vs. RAM DIA & ANR.
|
January 19, 1990 |
|
GRAM PANCHAYAT OF HAFIZABAD Vs. CHIEF JUDICIAL MAGISTRATE ETC
|
July 10, 1990 |
|
GRAM PANCHAYAT OF VILLAGE KHARAK GAGGAR Vs. JUGTI
|
November 30, 1990 |
|
GRAM PANCHAYAT VILLAGE BATHOI KALAN PATIALA Vs. JAGAR RAM
|
September 10, 1990 |
|
GRAM PANCHAYAT, AZIMABAD Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
December 14, 1990 |
|
GRAM SACHIV WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF HARYANA & ORS.
|
September 11, 1990 |
|
GRASIM INDUSTRIES LTD. AND ANOTHER Vs. RAM NIWAS DHANOOKA
|
February 15, 1990 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
December 18, 1990 |
|
GULSHAN RAI Vs. STATE OF HARYANA
|
November 19, 1990 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
March 7, 1990 |
|
GUNWANT RAJ Vs. MADHU SHARMA
|
December 14, 1990 |
|
GUR SAHIB SINGH Vs. PUNJAB AND SIND BANK
|
November 13, 1990 |
|
GURBACHAN KAUR Vs. JAGJIT SINGH
|
October 12, 1990 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
January 9, 1990 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
August 18, 1990 |
|
GURBACHAN SINGH Vs. LABH SINGH AND ANR.
|
May 14, 1990 |
|
GURBAKSH SINGH Vs. JAGAT SINGH AND ORS.
|
February 16, 1990 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
March 15, 1990 |
|
GURBAX SINGH Vs. JASWINDER KAUR
|
March 6, 1990 |
|
GURBAX SINGH Vs. KULDIP SINGH
|
February 8, 1990 |
|
GURCHARAN SINGH Vs. S MOTI RAM
|
November 6, 1990 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 23, 1990 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 11, 1990 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 24, 1990 |
|
GURCHARAN SINGH Vs. UNION OF INDIA
|
May 1, 1990 |
|
GURCHARAN SINGH Vs. GURCHARAN SINGH AND ORS
|
May 2, 1990 |
|
GURDEEP KAUR Vs. UNION OF INDIA
|
February 19, 1990 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
February 22, 1990 |
|
GURDEEP SINGH Vs. BAL KRISHAN
|
August 8, 1990 |
|
GURDEV KAUR Vs. MAL SINGH
|
November 5, 1990 |
|
GURDEV RAM Vs. KAMLA DEVI
|
April 30, 1990 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
August 8, 1990 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
February 27, 1990 |
|
GURDIAL SINGH Vs. SHAMSHER SINGH
|
March 28, 1990 |
|
GURDIAL SINGH Vs. JIWAN SINGH
|
December 5, 1990 |
|
GURDIAL SINGH AND OTHERS Vs. SARVJEET SINGH AND OTHERS
|
October 22, 1990 |
|
GURDIAL SINGH@ BHAI Vs. STATE OF PUNJAB
|
January 9, 1990 |
|
GURDIP KAUR Vs. SATPAL SINGH
|
May 16, 1990 |
|
GURDIP KAUR Vs. BALBIR SINGH
|
April 26, 1990 |
|
GURDIP SINGH Vs. BACHAN SINGH
|
August 1, 1990 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
February 14, 1990 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
October 29, 1990 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
September 11, 1990 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
March 9, 1990 |
|
GURMUKH SINGH Vs. PHOOL CHAND
|
October 12, 1990 |
|
GURMUKH SINGH Vs. STATE BANK OF INDIA
|
April 4, 1990 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
September 18, 1990 |
|
GURMUKH SINGH Vs. STATE OF HARYANA
|
April 24, 1990 |
|
GURMUKH SINGH Vs. STATE OF HARYANA
|
October 3, 1990 |
|
GURMUKH SINGH ALIAS GOMI Vs. STATE OF PUNJAB
|
November 27, 1990 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
January 10, 1990 |
|
GURNAM SINGH Vs. SOMA ALIAS SAHIB KAUR
|
January 15, 1990 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
July 12, 1990 |
|
GURPAL SINGH Vs. PUNJABI UNIVERSITY AND ANR.
|
November 21, 1990 |
|
GURPAL SINGH BRAR Vs. STATE OF PUNJAB AND ANOTHER
|
March 9, 1990 |
|
GURPARTAP SINGH Vs. SATWANT KAUR
|
July 25, 1990 |
|
GURPARTAP SINGH Vs. SMT. SATWANT KAUR AND ANR.
|
February 28, 1990 |
|
GURPRIT SINGH Vs. STATE OF HARYANA
|
November 13, 1990 |
|
GURSEWAK SINGH (MINOR) Vs. PRINCIPAL, JNVL (SANGRUR)
|
August 9, 1990 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
January 17, 1990 |
|
GURU NANAK DEV UNIVERSITY Vs. RAMESH KATARYA
|
October 30, 1990 |
|
GURU NANAK RICE MILL, GAZIPUR Vs. STATE OF PUNJAB
|
July 16, 1990 |
|
GURVEEN KAUR Vs. RANJIT SINGH SANDHU
|
April 12, 1990 |
|
GURVINDER SINGH Vs. MURTI
|
January 15, 1990 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
February 28, 1990 |
|
GURWINDER SINGH Vs. STATE OF PUNJAB
|
June 7, 1990 |
|
H K JAIN Vs. STATE OF HARYANA
|
October 1, 1990 |
|
H S GAMBHIR Vs. VAM DEV SHARDA
|
June 8, 1990 |
|
H S SIDANA Vs. RAJESH ENTERPRISES
|
September 18, 1990 |
|
H.C. AGGARWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
October 3, 1990 |
|
HAKAM SINGH Vs. JAGIR SINGH AND ORS.
|
December 18, 1990 |
|
HANS RAJ Vs. ASHA RANI
|
February 20, 1990 |
|
HANS RAJ SINGH Vs. MAJ RAVI KUMAR SARWAN
|
October 12, 1990 |
|
HANS SETHI Vs. SEWA SAMITI
|
December 5, 1990 |
|
HANS TOOLS CO Vs. PUNJAB FINANCIAL CORPORATION
|
August 16, 1990 |
|
HANS TOOLS COMPANY Vs. PUNJAB FINANCIAL CORPORATION
|
August 6, 1990 |
|
HANUWANT SINGH Vs. BANI SINGH
|
March 11, 1990 |
|
HAR SHARAN BIR SINGH AND OTHERS Vs. THE GURU NANAK DEV UNIVERSITY AND OTHERS
|
December 19, 1990 |
|
HARBAKASH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
April 25, 1990 |
|
HARBANS KAUR Vs. SOHAN SINGH & ORS.
|
March 6, 1990 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
September 14, 1990 |
|
HARBANS LAL TUNGAL Vs. THE STATE OF PUNJAB & ORS.
|
August 24, 1990 |
|
HARBANS SINGH Vs. MOOL CHAND
|
July 18, 1990 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
June 7, 1990 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
February 5, 1990 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 30, 1990 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
December 12, 1990 |
|
HARBANS SINGH Vs. MADAN DI HATTI
|
November 13, 1990 |
|
HARBANS SINGH GREWAL Vs. PURAN SINGH
|
June 5, 1990 |
|
HARBHAJAN KAUR Vs. SARDARI LAL KOCHHAR & ORS.
|
May 28, 1990 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.
|
February 19, 1990 |
|
HARBHAJAN SINGH Vs. HARMINDER KAUR
|
April 6, 1990 |
|
HARCHAL SINGH Vs. STATE OF PUNJAB
|
September 10, 1990 |
|
HARCHARAN KAUR Vs. PRITAM SINGH
|
April 6, 1990 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 11, 1990 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
June 5, 1990 |
|
HARCHARAN SINGH Vs. ADDITIONAL DIRECTOR
|
December 11, 1990 |
|
HARCHARAN SINGH RANAUTE Vs. PUNJAB NATIONAL BANK
|
March 27, 1990 |
|
HARCHARAN SINGH, S D E Vs. STATE OF PUNJAB
|
November 12, 1990 |
|
HARDEEP SINGH Vs. PARAMJIT KAUR
|
September 3, 1990 |
|
HARDEV SINGH ETC Vs. SPECIAL LAND ACQUISITION
|
August 16, 1990 |
|
HARDIP SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
July 23, 1990 |
|
HARDWARI LAL Vs. UNION OF INDIA
|
May 10, 1990 |
|
HARI CHAND Vs. JAI PARKASH
|
June 7, 1990 |
|
HARI CHAND Vs. CHELA RAM
|
March 7, 1990 |
|
HARI KRISHAN Vs. KRISHNA MOHINI
|
July 27, 1990 |
|
HARI KRISHAN Vs. THE STATE OF HARYANA & ORS.
|
August 22, 1990 |
|
HARI KRISHAN Vs. SMT. KRISHNA MOHINI
|
July 26, 1990 |
|
HARI OM Vs. NIRPAL SINGH
|
September 11, 1990 |
|
HARI PARPAN VAID Vs. SUMER CHAND JAIN
|
March 13, 1990 |
|
HARI RAJ SINGH Vs. STATE OF PUNJAB
|
May 15, 1990 |
|
HARI RAM Vs. LABOUR COURT, PATIALA
|
July 17, 1990 |
|
HARI RAM BHALOTHIA & ORS. Vs. C.C.I. CEMENT FACTORY MENS UNION & ORS.
|
April 11, 1990 |
|
HARI SHYAM A S I Vs. STATE OF PUNJAB
|
October 5, 1990 |
|
HARI SINGH Vs. BISHANLAL
|
December 19, 1990 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
August 6, 1990 |
|
HARI SINGH Vs. BANK OF BRODA
|
June 8, 1990 |
|
HARINDERPAL SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
January 9, 1990 |
|
HARISH KUMAR Vs. BACHAN LAL
|
September 19, 1990 |
|
HARISH KUMAR Vs. SUNITA RANI
|
February 2, 1990 |
|
HARISH KUMAR ALIAS HARISH Vs. STATE OF HARYANA
|
September 20, 1990 |
|
HARJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
June 20, 1990 |
|
HARJINDER KAUR Vs. TEJ KAUR
|
December 5, 1990 |
|
HARJINDER KAUR Vs. NACHHATTAR SINGH
|
August 8, 1990 |
|
HARJINDER SINGH Vs. GURDEV SINGH
|
January 18, 1990 |
|
HARJIT SINGH Vs. THE STATE OF HARYANA AND ORS.
|
May 30, 1990 |
|
HARJIT SINGH MINOR Vs. UNION OF INDIA
|
November 6, 1990 |
|
HARJODH SINGH PATWARI Vs. STATE OF PUNJAB
|
November 8, 1990 |
|
HARJONE SINGH ALIAS JONA Vs. STATE OF PUNJAB
|
March 23, 1990 |
|
HARMANDAR SINGH Vs. HARBIR SINGH
|
March 6, 1990 |
|
HARMEET SINGH Vs. STATE OF PUNJAB
|
September 3, 1990 |
|
HARMINDER PAL Vs. PRITAM DASS
|
September 5, 1990 |
|
HARMON AND SONS Vs. REGIONAL DIRECTOR E S I CORPORATION
|
December 7, 1990 |
|
HARNAM CHAND Vs. MANAGEMENT PUNJAB UNIVERSITY PRINTING PRESS
|
February 28, 1990 |
|
HARNAM KAUR Vs. WASAN SINGH AND OTHERS
|
August 18, 1990 |
|
HARNAM SINGH Vs. OIL SELECTION BOARD (NORTH)
|
November 12, 1990 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
January 17, 1990 |
|
HARNESH KUMAR Vs. GURU NANAK DEV UNIVERSITY
|
January 15, 1990 |
|
HARPHUL Vs. LAKHPAT
|
December 5, 1990 |
|
HARPREET KAUR Vs. PARMINDER SINGH
|
November 20, 1990 |
|
HARYANA GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. UNION OF INDIA
|
September 18, 1990 |
|
HARYANA GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. STATE OF HARYANA
|
July 18, 1990 |
|
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION, CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
|
September 13, 1990 |
|
HARYANA STATE ELECTRICITY BOARD AND ANOTHER Vs. HUKAM CHAND GARG AND ANOTHER
|
August 27, 1990 |
|
HARYANA STATE ELECTRICITY BOARD AND ANR. Vs. A.K. JAIN AND ORS.
|
July 31, 1990 |
|
HATINDER SINGH Vs. DROPATI DEVI
|
September 18, 1990 |
|
HAZOORA SINGH Vs. UNION OF INDIA
|
October 26, 1990 |
|
HEM RAJ SHARMA AND SONS Vs. MADAN LAL CHAMAN LAL
|
September 3, 1990 |
|
HET RAM Vs. STATE UNION TERRITORY CHANDIGARH
|
March 15, 1990 |
|
HIMACHAL CARPETS AND RUGS INDIA Vs. STATE BANK OF INDIA
|
September 3, 1990 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SARDAR CHAND
|
September 17, 1990 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. UPPAL ENGINEERING COMPANY PVT LTD
|
July 18, 1990 |
|
HINDUSTAN SYRINGES PVT LTD Vs. STATE OF HARYANA
|
August 6, 1990 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
May 10, 1990 |
|
HOT MILLIONS Vs. UNION TERRITORY CHANDIGARH
|
March 8, 1990 |
|
HUKAM CHAND Vs. SHANTI DEVI
|
March 20, 1990 |
|
HUKAM CHAND GARG & OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 1990 |
|
IMPROVEMENT TRUST JIND Vs. NARINDER KUMAR
|
February 20, 1990 |
|
INDER BIR SINGH Vs. AVNEET KAUR
|
May 28, 1990 |
|
INDER SINGH Vs. SHER SINGH
|
November 13, 1990 |
|
INDER SINGH Vs. INDERJIT SINGH
|
August 8, 1990 |
|
INDER SINGH Vs. STATE OF HARYANA
|
July 20, 1990 |
|
INDER SINGH Vs. PUNJAB STATE
|
December 6, 1990 |
|
INDER SINGH EX. AHALMAD Vs. THE DISTRICT AND SESSIONS JUDGES, ROHTAK
|
March 21, 1990 |
|
INDERJIT BAHAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 10, 1990 |
|
INDERJIT KAUR Vs. ACCOUNTANT GENERAL, PUNJAB, CHANDIGARH
|
August 27, 1990 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 1990 |
|
INDERPAL SINGH Vs. INDERJIT KAUR
|
March 16, 1990 |
|
INDIAN OIL CORPN Vs. MUNICIPAL CORPN JULLUNDER
|
January 1, 1990 |
|
INDIAN ROADWAYS CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
|
September 13, 1990 |
|
INDIAN WOOLLEN TEXTILE MILLS P LTD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 12, 1990 |
|
INDO GRAPHIC ART MACHINERY COMPANY P LTD Vs. PRESIDING OFFICER LABOUR COURT-II
|
November 28, 1990 |
|
INTERNATIONAL AUTO TRADING COMPANY Vs. HINDUSTAN MACHINE TOOLS LIMITED
|
January 9, 1990 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
January 30, 1990 |
|
IQBAL SINGH Vs. JAGDISH SINGH
|
November 15, 1990 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
April 26, 1990 |
|
ISHER SINGH Vs. SIMRANJIT SINGH MANN
|
February 15, 1990 |
|
ISHWAR DAYAL Vs. ATMA RAM
|
January 19, 1990 |
|
ISHWAR SINGH Vs. HAZI MOHD ASKIN
|
January 16, 1990 |
|
ISHWAR SINGH Vs. KARNAIL KAUR
|
August 8, 1990 |
|
J C WOOLLEN MILLS Vs. STATE BANK OF INDIA
|
May 15, 1990 |
|
J.C. UPPAL Vs. S.K. MALHOTRA
|
April 20, 1990 |
|
J.L. GERA AND ANR. Vs. THE STATE OF HARYANA AND ORS.
|
December 10, 1990 |
|
J.S. YADAV AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
June 8, 1990 |
|
JABBAR DEVI Vs. KRISHAN KUMAR
|
July 9, 1990 |
|
JAG RAM Vs. STATE OF HARYANA
|
November 19, 1990 |
|
JAGAN NATH ETC Vs. STATE OF PUNJAB ETC
|
August 21, 1990 |
|
JAGAT RAM ASSISTANT IN THE OFFICE OF DIRECTOR INFORMATION AND PUBLIC RELATIONS Vs. STATE OF PUNJAB
|
May 11, 1990 |
|
JAGBIR SINGH Vs. DILBAGH SINGH
|
August 17, 1990 |
|
JAGBIR SINGH Vs. STATE OF PUNJAB
|
August 24, 1990 |
|
JAGDEEP CHAND Vs. UNION OF INDIA
|
October 11, 1990 |
|
JAGDEV SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES HARYANA
|
November 19, 1990 |
|
JAGDISH CHAND Vs. VED PARKASH PURI
|
June 4, 1990 |
|
JAGDISH CHAND (DECEASED) THROUGH HIS LEGAL HEIRS Vs. CHHATTAR PAL
|
December 19, 1990 |
|
JAGDISH KAUR WIDOW AND ORS. Vs. PRITAM SINGH AND ANR.
|
January 1, 1990 |
|
JAGDISH LAL Vs. STATE OF PUNJAB
|
November 27, 1990 |
|
JAGDISH MITTAR Vs. STATE OF PUNJAB
|
November 5, 1990 |
|
JAGDISH RAI Vs. PARMINDER SINGH
|
June 5, 1990 |
|
JAGDISH RAI Vs. S C JAIN SUB DIVISIONAL MAGISTRATE
|
April 24, 1990 |
|
JAGDISH RAJ Vs. STATE OF PUNJAB
|
January 31, 1990 |
|
JAGDISH SINGH Vs. BALDEV SINGH
|
April 24, 1990 |
|
JAGDISH SINGH Vs. AMRITSAR IMPROVEMENT TRUST AMRITSAR
|
September 17, 1990 |
|
JAGIR SINGH Vs. GURDIAL KAUR
|
December 5, 1990 |
|
JAGIR SINGH Vs. JAGIR KAUR AND ORS.
|
September 19, 1990 |
|
JAGIR SINGH AND ANR. Vs. RAJDEV KAUR AND ORS.
|
August 21, 1990 |
|
JAGJIT COTTON TEXTILE MILLS LTD Vs. STATE OF PUNJAB
|
September 13, 1990 |
|
JAGJIT KAUR Vs. HARISH CHANDER OHRI
|
February 2, 1990 |
|
JAGJIT SINGH Vs. DIRECTOR GENERAL OF POLICE, PUNJAB CHANDIGARH
|
December 19, 1990 |
|
JAGJIWAN MOHAN WALIA Vs. JASBIR SINGH AHLUWALIA
|
August 21, 1990 |
|
JAGSER SINGH Vs. RAM SINGH
|
November 7, 1990 |
|
JAGTAR SINGH Vs. JARGARI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
December 3, 1990 |
|
JAGTAR SINGH Vs. PUNJAB STATE
|
July 23, 1990 |
|
JAGTAR SINGH AND ORS. Vs. THE STATE TRANSPORT AUTHORITY, U.T. AND ANR.
|
November 30, 1990 |
|
JAI BHAGWAN Vs. FRIENDS FLOUR MILLS PVT LTD
|
August 2, 1990 |
|
JAI KARAN Vs. BHIM SINGH
|
November 12, 1990 |
|
JAI KAUR Vs. STATE OF PUNJAB
|
April 9, 1990 |
|
JAI MATA MINI BUS SERVICE Vs. DEPUTY COMMISSIONER
|
May 4, 1990 |
|
JAI RAM Vs. JAGAT RAM ALIAS MANGAT RAM
|
November 9, 1990 |
|
JAI SINGH Vs. PURAN SINGH
|
May 25, 1990 |
|
JAI SINGH Vs. STATE OF HARYANA
|
February 14, 1990 |
|
JAIMAL RAM Vs. STATE OF PUNJAB
|
July 27, 1990 |
|
JAIN PARKASH JAIN Vs. DIALI RAM
|
December 19, 1990 |
|
JAIPAL SINGH Vs. STATE OF HARYANA
|
May 10, 1990 |
|
JAMIT RAI Vs. TARSEM LAL
|
December 11, 1990 |
|
JARNAIL SINGH Vs. DIRECTOR AGRICULTURAL, PUNJAB, CHANDIGARH
|
May 11, 1990 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
February 19, 1990 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
November 12, 1990 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 10, 1990 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
February 16, 1990 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 29, 1990 |
|
JARNAIL SINGH Vs. H.D. BANSAL, FINANCIAL COMMISSIONER
|
May 17, 1990 |
|
JARNAIL SINGH THAKUR Vs. STATE OF PUNJAB
|
November 14, 1990 |
|
JASBIR KAUR Vs. STATE OF HARYANA
|
March 30, 1990 |
|
JASBIR KAUR Vs. STATE OF HARYANA
|
July 27, 1990 |
|
JASMER SINGH Vs. KANWALJIT SINGH
|
September 3, 1990 |
|
JASMIR SINGH Vs. STATE OF PUNJAB
|
August 23, 1990 |
|
JASPAL DHAMI Vs. STATE OF PUNJAB
|
April 25, 1990 |
|
JASVINDER SINGH Vs. N S BASANT
|
February 15, 1990 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 28, 1990 |
|
JASWANT SINGH Vs. U.T.CHANDIGARH
|
November 13, 1990 |
|
JASWANT SINGH Vs. AJMER KAUR
|
January 22, 1990 |
|
JASWANT SINGH Vs. RANJIT KAUR
|
March 7, 1990 |
|
JASWINDER KUMAR AND ANOTHER Vs. DEV RAJ AND OTHERS
|
October 12, 1990 |
|
JATINDER KAUR Vs. KIRPAL SINGH
|
March 23, 1990 |
|
JATINDER MEHTA Vs. STATE OF PUNJAB
|
May 21, 1990 |
|
JATTAN DEVI Vs. VIDYA BHUSHAN
|
September 14, 1990 |
|
JEET KUMAR ANAND Vs. STATE OF PUNJAB
|
May 8, 1990 |
|
JEET SINGH Vs. MOHAN SINGH
|
July 27, 1990 |
|
JES RAJ Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.& ORS.
|
February 20, 1990 |
|
JIND CO Vs. M/S. SUNDER DAS AND CO.
|
November 15, 1990 |
|
JIT RAM AND ANOTHER Vs. PUNJAB MANDI BOARD, CHANDIGARH
|
August 10, 1990 |
|
JIWAN KAUR Vs. AMAR SINGH
|
December 5, 1990 |
|
JIWAN SINGH Vs. STATE OF PUNJAB
|
August 3, 1990 |
|
JOGA SINGH Vs. STATE OF HARYANA
|
November 9, 1990 |
|
JOGESH KUMAR Vs. STATE OF PUNJAB
|
September 17, 1990 |
|
JOGI RAM AND ANR. Vs. STATE OF HARYANA AND ORS.
|
November 8, 1990 |
|
JOGINDER KAUR Vs. PARAMJIT KAUR
|
December 21, 1990 |
|
JOGINDER KAUR Vs. STATE OF HARYANA
|
June 8, 1990 |
|
JOGINDER PAL Vs. JALANDHAR IMPROVEMENT TRUST, JALANDHAR
|
September 13, 1990 |
|
JOGINDER PAL TRACER MUNICIPAL CORPORATION Vs. MUNICIPAL CORPORATION
|
August 8, 1990 |
|
JOGINDER PAUL TANDON Vs. UNION OF INDIA AND ANOTHER
|
April 25, 1990 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 25, 1990 |
|
JOGINDER SINGH Vs. BARUMAL
|
March 9, 1990 |
|
JOGINDER SINGH Vs. HARDIAL MAHAJAN
|
July 8, 1990 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
October 22, 1990 |
|
JOGINDER SINGH, ASI, CIA, LUDHIANA Vs. STATE OF PUNJAB
|
May 31, 1990 |
|
JORA SINGH Vs. STATE OF PUNJAB
|
August 1, 1990 |
|
JOWAND SINGH Vs. ASSISTANT CUSTODIAN GENERAL
|
November 12, 1990 |
|
JUG LAL Vs. NARESH KUMAR
|
April 19, 1990 |
|
JUGAL KISHORE Vs. STATE TRANSPORT CONTROLLER, CHANDIGARH AND OTHERS
|
March 7, 1990 |
|
JUGAL KISHORE Vs. IMPROVEMENT TRUST
|
August 10, 1990 |
|
JUGAL KISHORE Vs. PUNJAB STATE ETC
|
September 4, 1990 |
|
K G P PILLAI Vs. SUBHASH CHANDER PATHANIA
|
July 31, 1990 |
|
K K MITTAL AND CO Vs. UNION OF INDIA
|
May 4, 1990 |
|
K L GARG Vs. NEW INDIA ASSURANCE CO LTD
|
May 15, 1990 |
|
K N SETH Vs. UNION OF INDIA
|
March 7, 1990 |
|
K S GILL Vs. STATE OF PUNJAB
|
March 2, 1990 |
|
K. VAIDYANATHAN Vs. STATE BANK OF INDIA
|
March 21, 1990 |
|
K.C. GARG Vs. THE HARYANA TOURISM CORPORATION LTD. AND ANOTHER
|
November 19, 1990 |
|
K.L. SHARMA AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
September 19, 1990 |
|
K.N. DATT Vs. STATE OF HARYANA AND ORS.
|
November 21, 1990 |
|
K.S. YADAV AND ANR. Vs. STATE OF HARYANA AND ORS.
|
May 29, 1990 |
|
KAILASH Vs. STATE OF HARYANA
|
February 14, 1990 |
|
KAILASH CHANDER RATHI Vs. BALBIR SINGH
|
November 13, 1990 |
|
KAILASH WATI Vs. SURINDER KUMAR GUPTA
|
July 18, 1990 |
|
KAKA Vs. HASSAN BANO
|
August 20, 1990 |
|
KAKA SINGH Vs. CHAND SINGH
|
May 3, 1990 |
|
KAKA SINGH Vs. MITHU DASS
|
March 15, 1990 |
|
KALA WATI Vs. KARNAL IMPROVEMENT TRUST
|
December 20, 1990 |
|
KALAWATI Vs. SOMA DEVI
|
December 5, 1990 |
|
KAMAL BHATNAGAR Vs. S CHARLES
|
May 22, 1990 |
|
KAMAL KUMAR Vs. DEV RAJ
|
August 9, 1990 |
|
KAMAL KUMAR GUPTA Vs. STATE OF HARYANA
|
August 3, 1990 |
|
KAMLA Vs. PRITA
|
September 17, 1990 |
|
KAMLESH KUMARI Vs. STATE OF HARYANA AND OTHERS
|
May 31, 1990 |
|
KAMLESH SHARMA Vs. STATE OF HARYANA
|
September 27, 1990 |
|
KANWAL NAIN Vs. SHASHI BALA ALIAS RACHNA
|
May 9, 1990 |
|
KANWALJIT SINGH Vs. UNION TERRITORY, CHANDIGARH
|
May 9, 1990 |
|
KANWAR PAL Vs. STATE OF HARYANA
|
May 8, 1990 |
|
KANWAR PREET SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
July 10, 1990 |
|
KAPOOT SINGH AHLUWALIA Vs. ANITA
|
July 6, 1990 |
|
KAPOOT SINGH AHLUWALIA Vs. ANITA
|
July 26, 1990 |
|
KAPURTHALA CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF PUNJAB
|
September 19, 1990 |
|
KARAM CHAND Vs. STATE OF PUNJAB
|
May 30, 1990 |
|
KARAM SINGH Vs. NAZIR SINGH
|
July 17, 1990 |
|
KARAM SINGH Vs. KAMAL CHAUDHARY
|
May 16, 1990 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
January 18, 1990 |
|
KARNAIL SINGH Vs. KAPUR SINGH
|
January 17, 1990 |
|
KARNAIL SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
August 1, 1990 |
|
KARNAIL SINGH Vs. KIRPAL KAUR
|
November 15, 1990 |
|
KARNAIL SINGH Vs. HARBACHAN SINGH
|
October 12, 1990 |
|
KARNAIL SINGH Vs. SHEELA DEVI
|
May 16, 1990 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
September 4, 1990 |
|
KARNAL SINGH Vs. UNION OF INDIA
|
December 21, 1990 |
|
KARTAR KAUR Vs. STATE OF HARYANA
|
December 6, 1990 |
|
KARTAR SINGH Vs. RUP SINGH
|
June 8, 1990 |
|
KARTAR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
October 11, 1990 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
September 19, 1990 |
|
KARTAR SINGH Vs. JAGIR SINGH
|
December 13, 1990 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
January 12, 1990 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 29, 1990 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
November 9, 1990 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
December 13, 1990 |
|
KATU SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
|
November 20, 1990 |
|
KAUR CHAND Vs. STATE BANK OF PATIALA
|
March 27, 1990 |
|
KAUSHALIYA Vs. JAGAT SINGH
|
January 30, 1990 |
|
KAYCEE ROAD LINKERS Vs. SUCHA SINGH
|
July 10, 1990 |
|
KEERAT KAUR Vs. PATIALA EXHIBITION PRIVATE LTD
|
September 6, 1990 |
|
KEHAR SINGH Vs. CHIEF CANAL OFFICER (YC) HARYANA
|
December 20, 1990 |
|
KEHAR SINGH Vs. SATNAM CHAND
|
May 24, 1990 |
|
KEHRU Vs. CHINTO
|
September 18, 1990 |
|
KESHO RAM Vs. CHETAN DASS
|
November 21, 1990 |
|
KEWAL CHAND Vs. SATYA
|
May 30, 1990 |
|
KEWAL KRISHAN BAJAJ Vs. STATE OF HARYANA
|
July 17, 1990 |
|
KEWAL KRISHAN GARG Vs. STATE OF PUNJAB
|
June 5, 1990 |
|
KEWAL KRISHAN OF NABHA Vs. SHIV LAL GUPTA
|
June 4, 1990 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
January 23, 1990 |
|
KHAJANI DEVI Vs. BHAGWANI DEVI
|
March 16, 1990 |
|
KHARAK SINGH KANG Vs. STATE OF PUNJAB
|
February 6, 1990 |
|
KHAZAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 12, 1990 |
|
KHAZANCHI MAL Vs. ROOP CHAND ETC
|
November 21, 1990 |
|
KHETA SINGH ALIAS TEJA SINGH Vs. STATE OF PUNJAB
|
March 20, 1990 |
|
KHUSHIA BAI Vs. STATE OF PUNJAB
|
June 7, 1990 |
|
KIRAN BALA Vs. SUBHASH CHANDER
|
May 9, 1990 |
|
KIRPAL SINGH Vs. BALDEV SINGH AND OTHERS
|
September 13, 1990 |
|
KISHAN CHAND Vs. GURJINDER SINGH
|
February 6, 1990 |
|
KISHAN CHAND Vs. GURJINDER SINGH ARORA ADVOCATE
|
October 12, 1990 |
|
KISHAN CHANDER Vs. KARTAR SINGH
|
May 4, 1990 |
|
KISHAN KAUR Vs. SMT. SHANTI DEVI AND OTHERS
|
March 8, 1990 |
|
KISHANA AND ANOTHER Vs. SUBHASH AND ANOTHER
|
May 25, 1990 |
|
KISHORI LAL SAYAL Vs. STATE BANK OF INDIA
|
March 9, 1990 |
|
KOHINOOR HOSIERY MILLS & OTHERS Vs. LASKHMI COMMERCIAL BANK & OTHERS
|
May 22, 1990 |
|
KOMFORT PLASTICS Vs. CANARA BANK
|
February 22, 1990 |
|
KORES INDIA LTD Vs. MONA STATIONERY DUNDAHERA
|
November 30, 1990 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
December 10, 1990 |
|
KRISHAN LAL Vs. DEVINDER KUMARI
|
November 8, 1990 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
April 24, 1990 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
January 8, 1990 |
|
KRISHAN LAL Vs. MADAN GOPAL
|
June 8, 1990 |
|
KRISHAN LAL Vs. PRESIDING OFFICER
|
November 26, 1990 |
|
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.
|
May 8, 1990 |
|
KRISHAN LAL Vs. STATE OF HARYANA
|
November 19, 1990 |
|
KRISHAN LAL MEHTA Vs. LUXMI DAL AND OILS MILLS
|
June 5, 1990 |
|
KRISHNA Vs. SHANTI DEVI
|
November 13, 1990 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
September 11, 1990 |
|
KULBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 23, 1990 |
|
KULBIR SINGH MEHTA Vs. STATE OF HARYANA
|
November 16, 1990 |
|
KULDEEP SINGH Vs. RAINBOW ELECTRONICS, SUNAM
|
July 24, 1990 |
|
KULDIP BHARDWAJ Vs. MUNICIPAL COMMITTEE
|
October 12, 1990 |
|
KULDIP KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
|
August 18, 1990 |
|
KULDIP KUMAR Vs. HUKAM CHAND
|
December 19, 1990 |
|
KULDIP SINGH Vs. UNION OF INDIA
|
September 18, 1990 |
|
KULDIP SINGH Vs. BALWANT KAUR
|
November 21, 1990 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 22, 1990 |
|
KULVINDER SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD
|
May 23, 1990 |
|
KULWINDER KAUR Vs. PAKHAR SINGH
|
August 6, 1990 |
|
KUMAR KHANNA Vs. MOHINDER SAIN CHOPRA
|
April 11, 1990 |
|
L.R. SARDANA Vs. JASWANT RAI
|
August 3, 1990 |
|
LABH RAM Vs. GURDIAL SINGH SANDHU
|
March 15, 1990 |
|
LABH SINGH Vs. STATE OF HARYANA
|
June 5, 1990 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
May 7, 1990 |
|
LABH SINGH Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
|
September 11, 1990 |
|
LACHHMAN SINGH Vs. RACHNA
|
September 18, 1990 |
|
LADWA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED Vs. STATE OF HARYANA
|
October 31, 1990 |
|
LAJJA RAM Vs. STATE OF HARYANA
|
October 12, 1990 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
January 11, 1990 |
|
LAL SANGA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
|
August 30, 1990 |
|
LALIT KUMAR Vs. SUDERSHAN KUMAR
|
December 10, 1990 |
|
LAND ACQUISITION COLLECTOR, P S E B , PATIALA Vs. JAGDISH RAJ
|
November 13, 1990 |
|
LAXMI CHAND Vs. STATE OF HARYANA
|
May 14, 1990 |
|
LAXMI RICE MILLS Vs. STATE OF HARYANA
|
September 6, 1990 |
|
LAXMI SALES Vs. BAKEMANS HOME PRODUCTS PVT LTD
|
September 14, 1990 |
|
LEHNA SINGH Vs. STATE OF HARYANA
|
January 24, 1990 |
|
LIEUTENANT RANVIR SINGH Vs. STATE OF HARYANA
|
February 7, 1990 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJIT RATTAN MEHRA
|
May 21, 1990 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SARITA
|
November 12, 1990 |
|
LILA DEVI Vs. DEVI RAM
|
August 24, 1990 |
|
LILAWATI Vs. SURINDER KUMAR
|
May 18, 1990 |
|
LIPTON INDIA LTD. Vs. STATE OF PUNJAB
|
May 29, 1990 |
|
LT COL DHARAM SINGH Vs. MADAN LAL KAPOOR
|
June 8, 1990 |
|
LT COL SH BALDEV SINGH BHALLA Vs. PREM SAGAR
|
September 6, 1990 |
|
LT. COL. BALBIR SINGH Vs. UNION OF INDIA
|
May 10, 1990 |
|
LUDHIANA GURU NANAK COOPERATIVE HOUSE BUILDING SOCIETY LTD (REGD ) LUDHIANA Vs. MAKHAN SINGH
|
November 30, 1990 |
|
M KAR JOINT MANAGING DIRECTOR FLOVEL LIMITED Vs. STATE OF HARYANA
|
December 18, 1990 |
|
M.L.NARULA, S.D.E. Vs. STATE OF HARYANA AND ANR.
|
May 30, 1990 |
|
M.R. SACHDEVA Vs. STATE OF HARYANA
|
March 30, 1990 |
|
M.R. SACHDEVA Vs. STATE OF HARYANA AND ANR.
|
April 30, 1990 |
|
M.S. SISODIYA Vs. STATE OF HARYANA
|
November 30, 1990 |
|
M/S HARYANA IRON & STEEL ROLLING MILLS Vs. SAHDEVA & ANR.
|
January 22, 1990 |
|
M/S. G.T.M. SYNTHETICS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 29, 1990 |
|
M/S. NADHU SHA KAPUR & SONS Vs. PUNJAB KHAND UDYOG LTD.
|
May 29, 1990 |
|
M/S. SARAL KUMAR SITA RAM Vs. UNION OF INDIA AND ANOTHER
|
February 6, 1990 |
|
M/S. STAINCO ENTERPRISES PRIVATE LIMITED Vs. M/S. FARIDABAD STAINLESS AND STEEL CO., PRIVATE LIMITED
|
October 11, 1990 |
|
MADAN LAL Vs. UNION TERRITORY, CHANDIGARH
|
December 7, 1990 |
|
MADAN LAL Vs. FIRM RAM LAL HARBANS LAL, IRON MERCHANTS, MOGA MANDI
|
November 6, 1990 |
|
MADAN LAL Vs. U.T. CHANDIGARH
|
June 20, 1990 |
|
MADAN LAL AND ANOTHER Vs. RAUNAK RAM AND OTHERS
|
March 20, 1990 |
|
MADAN LAL KATYAL Vs. STATE OF HARYANA
|
January 9, 1990 |
|
MADAN MOHAN Vs. THE STATE OF HARYANA
|
November 16, 1990 |
|
MAHA RAM Vs. STATE OF HARYANA
|
January 8, 1990 |
|
MAHABIR Vs. STATE OF HARYANA
|
April 9, 1990 |
|
MAHABIR Vs. STATE OF HARYANA
|
August 10, 1990 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
August 18, 1990 |
|
MAHABIR SINGH, CONSTABLE AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 18, 1990 |
|
MAHAJAN CLOTH HOUSE Vs. TARA SINGH
|
May 11, 1990 |
|
MAHARSHI DAYANAND UNIVERSITY Vs. PARVEEN KUMAR AND ORS.
|
November 28, 1990 |
|
MAHMOOD KHAN Vs. COLLECTOR, GURGAON
|
November 14, 1990 |
|
MAJ RAJ KISHAN Vs. SH CHIRANJI LAL
|
November 5, 1990 |
|
MAJ RAUF AHMED Vs. KANWAR ANJAM JAMALI
|
March 21, 1990 |
|
MAJ. RAJ KISHAN Vs. SH. CHIRANJI LAL
|
November 5, 1990 |
|
MAJOR MOHINDER SINGH SARKARIA Vs. UNION OF INDIA
|
February 27, 1990 |
|
MAJOR N.K. GHAI Vs. RAMESH KUMAR GUPTA & ANR.
|
October 8, 1990 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
January 19, 1990 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
September 10, 1990 |
|
MALIK CHAND Vs. RAM SARUP GUPTA
|
July 26, 1990 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
January 16, 1990 |
|
MALKIAT SINGH Vs. HARI KISHAN AND ORS.
|
October 8, 1990 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 1990 |
|
MALOOK SINGH Vs. STATE OF PUNJAB
|
February 2, 1990 |
|
MAM RAJ Vs. STATE OF HARYANA
|
April 25, 1990 |
|
MAM RAJ Vs. SMT. LADO DEVI & ORS.
|
July 26, 1990 |
|
MANAGER HINDU HIGHER SECONDARY SCHOOL Vs. STATE OF HARYANA
|
November 16, 1990 |
|
MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL Vs. RATTAN LAL SHARMA
|
October 31, 1990 |
|
MANAGING COMMITTEE, R R M K ARYA MAHILA MAHAVIDYALAYA Vs. DISTRICT JUDGE, GURDASPUR
|
August 18, 1990 |
|
MANGAL RAM Vs. STATE OF HARYANA
|
November 26, 1990 |
|
MANGAL SINGH Vs. UNION OF INDIA
|
November 16, 1990 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
July 20, 1990 |
|
MANGAL SINGH KAPOOR Vs. STATE OF PUNJAB
|
February 6, 1990 |
|
MANGE Vs. STATE OF HARYANA
|
November 1, 1990 |
|
MANINDER SINGH Vs. STATE OF HARYANA
|
May 9, 1990 |
|
MANJEET KAUR Vs. STATE OF PUNJAB
|
January 8, 1990 |
|
MANJEET SINGH Vs. PARSON KAUR
|
March 16, 1990 |
|
MANJEET SINGH DOLE Vs. GURU NANAK DEV UNIVERSITY
|
December 19, 1990 |
|
MANJIT KAUR Vs. TRIPTA KUMARI ALIAS SARABJIT
|
January 16, 1990 |
|
MANJIT SINGH Vs. SANT KAUR
|
March 29, 1990 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 14, 1990 |
|
MANJIT SINGH Vs. KARAM SINGH
|
January 19, 1990 |
|
MANJIT SINGH Vs. SANT KAUR
|
April 19, 1990 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
January 23, 1990 |
|
MANMOHAN SINGH Vs. THE STATE OF HARYANA AND ORS.
|
October 8, 1990 |
|
MANOHAR LAL Vs. RAM AVTAR & ORS.
|
March 6, 1990 |
|
MANOHAR LAL AND ANOTHER Vs. SURJAN SINGH AND ANOTHER
|
July 17, 1990 |
|
MANOHAR LAL SEHGAL Vs. STATE OF PUNJAB
|
February 13, 1990 |
|
MANOHAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
December 13, 1990 |
|
MANSHA SINGH Vs. STATE OF HARYANA
|
September 4, 1990 |
|
MANSUKH AND CO Vs. STATE OF HARYANA
|
November 26, 1990 |
|
MARKFED Vs. HARJEET SINGH AND ANR.
|
December 10, 1990 |
|
MATU SINGH Vs. UNION OF INDIA
|
May 10, 1990 |
|
MAULANA SAID-UR-REHMAN Vs. PUNJAB WAKAF BOARD
|
May 22, 1990 |
|
MAYA DEVI Vs. RAM KUMAR
|
April 9, 1990 |
|
MEENAKSHI SINGLA Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 1990 |
|
MEGH NATH Vs. SARLA DEVI
|
November 16, 1990 |
|
MEHAL SINGH Vs. STATE OF PUNJAB
|
April 2, 1990 |
|
MEHAR CHAND Vs. FINANCIAL COMMISSIONER
|
December 19, 1990 |
|
MEHAR SINGH, CONDUCTOR Vs. PUNJAB ROADWAYS, NAWANSHAHR, DISTRICT JALLANDHAR THROUGH ITS GENERAL MANAGER & OTHERS
|
August 1, 1990 |
|
MEHTAB SINGH KHANNA Vs. UNION OF INDIA
|
August 7, 1990 |
|
MEJA SINGH Vs. S H O POLICE STATION SADAR
|
August 18, 1990 |
|
MELA RAM AND ANR. Vs. BHAGAT RAM AND ORS.
|
June 5, 1990 |
|
MEWA RAM Vs. RAM AVTAR
|
September 11, 1990 |
|
MEWA SINGH PATTAR Vs. STATE OF HARYANA AND OTHERS
|
December 21, 1990 |
|
MEWA SINGH, ASSISTANT COLLECTOR, CUSTOMS Vs. ARUN KUMAR
|
May 30, 1990 |
|
MISS JAGJIT KAUR Vs. STATE OF PUNJAB & ORS.
|
May 28, 1990 |
|
MISTRI PURAN SINGH Vs. DEV RAJ
|
September 18, 1990 |
|
MITHU SINGH Vs. HARBANS KAUR
|
November 12, 1990 |
|
MITTAL SPICES, MANDI FENTAN GANJ Vs. STATE OF PUNJAB
|
November 8, 1990 |
|
MLKIAT KAUR Vs. DARSHAN SINGH
|
January 30, 1990 |
|
MODERN CONSTRUCTION CO Vs. LT COL R K SAPRA
|
June 7, 1990 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
November 7, 1990 |
|
MOHAN LAL GROVER Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS (S) AND OTHERS
|
November 15, 1990 |
|
MOHAN LAL MAITRAY Vs. STATE OF PUNJAB AND ORS.
|
September 12, 1990 |
|
MOHAN SINGH Vs. DOGAR SINGH
|
August 16, 1990 |
|
MOHANI DEVI Vs. PREMKUMAR
|
July 10, 1990 |
|
MOHANI DEVI Vs. SH GOKAL CHAND
|
September 13, 1990 |
|
MOHAR SINGH Vs. HARINDER SINGH
|
September 10, 1990 |
|
MOHINDER KAUR Vs. HARJIT KAUR
|
May 14, 1990 |
|
MOHINDER KUMAR Vs. DIN DAYAL
|
February 21, 1990 |
|
MOHINDER SINGH Vs. RAM KAUR
|
February 1, 1990 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
July 30, 1990 |
|
MOHINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
September 12, 1990 |
|
MOHINDER SINGH Vs. LUDHIANA CO-OPERATIVE MARKETING SOCIETY LTD
|
November 29, 1990 |
|
MOHINDER SINGH Vs. CHANAN SINGH
|
December 7, 1990 |
|
MOHINDER SINGH Vs. PUNJAB STATE AND OTHERS
|
June 4, 1990 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 29, 1990 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 29, 1990 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
December 6, 1990 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
August 2, 1990 |
|
MOHINDER SINGH Vs. DARSHAN SINGH
|
December 12, 1990 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
October 8, 1990 |
|
MOHINDER SINGH Vs. COMMISSIONER UNDER WORKMEN COMPENSATION ACT
|
September 27, 1990 |
|
MOHINDER SINGH Vs. ONKAR SINGH
|
May 23, 1990 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 20, 1990 |
|
MOHINDER SINGH AND ANOTHER Vs. KARTA KAUR AND OTHERS
|
November 13, 1990 |
|
MOHINDER SINGH AND OTHERS Vs. KAMALJIT KAUR @ SUKHWANT KAUR AND OTHERS
|
June 8, 1990 |
|
MOTI RAM Vs. CHARANJI LAL AND OTHERS
|
November 19, 1990 |
|
MOTI SINGH Vs. DEVINDER SINGH
|
November 16, 1990 |
|
MS. RAJINDER GILL, PRINCIPAL Vs. DEV SAMAJ COUNCIL SOCIETY AND ORS.
|
September 13, 1990 |
|
MUKAND SINGH Vs. GURDEV SINGH
|
November 7, 1990 |
|
MUKHANDI LAL AMAR NATH Vs. STATE OF PUNJAB
|
September 12, 1990 |
|
MUKHTIAR SINGH Vs. BANT SINGH
|
November 8, 1990 |
|
MUKHTIAR SINGH Vs. JAI SINGH
|
November 7, 1990 |
|
MUKHTIAR SINGH Vs. REGIONAL MANAGER, F.C.I.
|
October 8, 1990 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
March 8, 1990 |
|
MUKHWINDER SINGH Vs. STATE OF PUNJAB
|
July 26, 1990 |
|
MULAKH RAJ Vs. KISHORI LAL
|
December 20, 1990 |
|
MULLANPUR CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED Vs. MAJRI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
July 13, 1990 |
|
MULTAN SINGH, ASSISTANT ENGINEER Vs. STATE OF HARYANA
|
April 23, 1990 |
|
MUNICIPAL COMMITTEE Vs. JASWANT RAI
|
March 22, 1990 |
|
MUNICIPAL COMMITTEE, JAGADHARI Vs. VED PARKASH AGGARWAL
|
September 18, 1990 |
|
MUNICIPAL CORPORATION Vs. PHOOL KAUR
|
May 25, 1990 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. PAVITTAR KAUR
|
November 7, 1990 |
|
MUNICIPALITY PATIALA THROUGH ITS EXECUTIVE OFFICER AND ADMINISTRATOR AND ANOTHER Vs. VIJAY BAHADUR SINGH AND ANOTHER
|
November 8, 1990 |
|
MUNIR GUJRAL Vs. STATE OF HARYANA AND ORS.
|
August 24, 1990 |
|
MUNNI Vs. RAI SINGH SON OF RANJIT
|
August 7, 1990 |
|
MUNNI DEVI Vs. KANWAL SINGH
|
January 22, 1990 |
|
MURTI DEVI Vs. HEM RAJ
|
November 19, 1990 |
|
MURTI DEVI ALIAS SUKHCHAIN KAUR Vs. TEJA SINGH
|
April 20, 1990 |
|
MURTI SHRI GOPAL JI MAHARAJ Vs. DATA RAM AND OTHERS
|
December 11, 1990 |
|
MUSADI SINGH AND OTHERS Vs. JAINA AND OTHERS
|
July 27, 1990 |
|
N.S. BHULLAR Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
December 21, 1990 |
|
NACHHATAR SINGH GILL Vs. STATE OF PUNJAB
|
September 18, 1990 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
April 12, 1990 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
November 7, 1990 |
|
NADHU SHAH KAPUR AND SONS AND ANR Vs. PUNJAB KHAND UDYOT LTD ZIRA AND ORS
|
May 29, 1990 |
|
NAGWANT SINGH Vs. VED RAJ
|
August 6, 1990 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
April 26, 1990 |
|
NAHAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
July 9, 1990 |
|
NAIB SINGH Vs. AJAIB SINGH
|
September 3, 1990 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
January 12, 1990 |
|
NAMRITA Vs. RAM PARKASH
|
August 7, 1990 |
|
NAND GOPAL Vs. STATE OF HARYANA
|
September 7, 1990 |
|
NAND LAL Vs. STATE OF HARYANA & ORS.
|
February 28, 1990 |
|
NAND LAL DHINGRA Vs. STATE OF PUNJAB
|
September 12, 1990 |
|
NAR SINGH Vs. SH BALWANT SINGH
|
May 17, 1990 |
|
NARAIN AUTO AGENCY Vs. SAT KARTAR ENGINEERING WORKS
|
May 14, 1990 |
|
NARAIN SINGH Vs. JOGINDER SINGH
|
April 24, 1990 |
|
NARATA RAM Vs. HAKAM CHAND
|
May 23, 1990 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
August 6, 1990 |
|
NARENDER KUMAR Vs. MULKH RAJ
|
September 3, 1990 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
May 8, 1990 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
September 10, 1990 |
|
NARESH KUMAR Vs. STATE OF HARYANA & ORS.
|
May 15, 1990 |
|
NARESH KUMAR AGGARWAL Vs. GURMEET SINGH PUNIA
|
October 8, 1990 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
March 14, 1990 |
|
NARINDER KUMAR SHARMA Vs. CHANDER PRABHA
|
January 19, 1990 |
|
NARINDER SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT., HARYANA IRRIGATION AND POWER DEPTT. AND ANOTHER
|
March 12, 1990 |
|
NARINDER SINGH BAATH TEHSILDAR Vs. STATE OF PUNJAB
|
May 22, 1990 |
|
NARINDER SINGH OBEROI Vs. STATE OF PUNJAB
|
January 19, 1990 |
|
NASIB CHAND Vs. STATE OF PUNJAB AND ANOTHER
|
July 20, 1990 |
|
NASIB KAUR Vs. CHANAN SINGH
|
July 30, 1990 |
|
NATHU RAM Vs. STATE OF PUNJAB
|
July 31, 1990 |
|
NATIONAL FERTILIZERS LIMITED Vs. ISHAR SINGH
|
August 17, 1990 |
|
NATIONAL FERTILIZERS LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL HARYANA, FARIDABAD AND ANOTHER
|
October 30, 1990 |
|
NATIONAL INSURANCE CO LTD Vs. SUKHBIR KAUR
|
December 19, 1990 |
|
NAUNEHAL SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
November 16, 1990 |
|
NAURATA RAM Vs. BHAGWANTI
|
June 4, 1990 |
|
NAVDEEP SINGH Vs. GULAB PREET KAUR
|
August 21, 1990 |
|
NAVDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 30, 1990 |
|
NAZAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
June 5, 1990 |
|
NEHRU MEMORIAL EDUCATION SOCIETY, MANSA AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
August 28, 1990 |
|
NEHRU YUVAK KENDRA SANGTHAN Vs. DARSHAN SINGH
|
December 11, 1990 |
|
NETI Vs. RAM KISHAN
|
August 21, 1990 |
|
NEW BANK OF INDIA Vs. BHUPINDER SINGH
|
November 9, 1990 |
|
NIAMTA RAM AND CO Vs. RAJPURA CO-OPERATIVE CONSTRUCTION SOCIETY LTD
|
July 20, 1990 |
|
NIHAL CHAND Vs. P S BHUPAL
|
September 12, 1990 |
|
NIHAL SINGH Vs. STATE OF HARYANA
|
January 25, 1990 |
|
NIKKA SINGH Vs. AMARJIT KAUR
|
August 17, 1990 |
|
NIMRAT KAUR Vs. JATINDER SINGH
|
August 7, 1990 |
|
NIRAJ JAIN Vs. DHAN VANTI
|
September 17, 1990 |
|
NIRANJAN LAL Vs. RUCHI RAM
|
March 9, 1990 |
|
NIRANJAN SINGH Vs. RANA SANGRAM SINGH
|
December 13, 1990 |
|
NIRBHEY SINGH Vs. GURDEV SINGH
|
December 19, 1990 |
|
NIRMAL SINGH Vs. UNION OF INDIA
|
November 21, 1990 |
|
NIRMAL SINGH Vs. UNION TERRITORY CHANDIGARH
|
July 24, 1990 |
|
NIRMAL SINGH Vs. UNION TERRITORY, CHANDIGARH
|
June 6, 1990 |
|
NIRMAL SINGH BAWEJA Vs. STATE OF PUNJAB AND OTHERS
|
June 6, 1990 |
|
NIRMAL SINGH DHILLON Vs. STATE OF PUNJAB
|
February 13, 1990 |
|
NIRMAL YADAV Vs. STATE OF HARYANA
|
June 7, 1990 |
|
NIRMALA Vs. STATE OF HARYANA
|
October 8, 1990 |
|
NIRMALA DEVI Vs. STATE OF HARYANA
|
December 21, 1990 |
|
NOHARIA MAL Vs. STATE OF HARYANA
|
August 17, 1990 |
|
NORATA RAM SHARMA Vs. STATE OF HARYANA AND ORS.
|
December 21, 1990 |
|
NOTAM SINGH Vs. COMMISSIONER JULLUNDUR DIVN
|
July 10, 1990 |
|
NOTIFIED AREA COMMITTEE Vs. DHANPAT RAI
|
November 21, 1990 |
|
O P BHAGAT PUNJAB TRANSPORT SERVICE JOINT PROVINCIAL TRANSPORT CONTROLLER Vs. STATE OF PUNJAB
|
May 17, 1990 |
|
O P GAUBA Vs. STATE OF HARYANA
|
January 19, 1990 |
|
OM NARAYANA Vs. RISALDAR GANPAT SINGH
|
December 11, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 22, 1990 |
|
OM PARKASH Vs. CHANDER WATI ALIAS CHANDERPALI
|
October 11, 1990 |
|
OM PARKASH Vs. J K MEHTA
|
February 13, 1990 |
|
OM PARKASH Vs. UNION TERRITORY OF CHANDIGARH
|
June 5, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 23, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 3, 1990 |
|
OM PARKASH Vs. PARMESHWARI DEVI
|
September 25, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 15, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 24, 1990 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 28, 1990 |
|
OM PARKASH Vs. LAND ACQUISITION OFFICER
|
August 17, 1990 |
|
OM PARKASH GOYAL ADVOCATE Vs. RAM KRISHAN CHHOKAR ADVOCATE
|
January 14, 1990 |
|
OM PARKASH GUPTA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
|
February 15, 1990 |
|
OM PRAKASH DHAWAN Vs. MEENA DHAWAN
|
October 31, 1990 |
|
OM PRAKASH JAIN Vs. LAKHPAT RAI & ORS.
|
January 12, 1990 |
|
OMA ALIAS OM PARKASH Vs. THE STATE OF HARYANA
|
October 30, 1990 |
|
ONKAR SINGH & ORS. Vs. THE STATE OF PUNJAB & ANR.
|
November 20, 1990 |
|
ORIENTAL BANK OF COMMERCE Vs. HUKAM CHAND
|
May 3, 1990 |
|
ORIENTAL INSURANCE CO Vs. RAM KUMAR
|
December 19, 1990 |
|
ORIENTAL INSURANCE CO LTD Vs. SANTOKH SINGH
|
July 25, 1990 |
|
P D MAHAJAN Vs. HARYANA STATE ELECTRICITY BOARD
|
September 14, 1990 |
|
P.C. WADHWA, IPS Vs. THE STATE OF HARYANA
|
October 3, 1990 |
|
P.L. GOYAL Vs. STATE OF HARYANA AND ORS.
|
May 30, 1990 |
|
PAKHAR SINGH Vs. GURDIAL SINGH ETC
|
September 18, 1990 |
|
PALA RAM AND OTHERS Vs. AMIN CHAND AND OTHERS
|
February 7, 1990 |
|
PALA SINGH Vs. BHUPINDER SINGH AND ORS.
|
April 20, 1990 |
|
PANJAB UNIVERSITY Vs. TILAK RAJ DOGRA
|
November 13, 1990 |
|
PANNA LAL Vs. BANARSI DASS
|
November 20, 1990 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
May 11, 1990 |
|
PARAMJIT KAUR Vs. SANTOKH SINGH
|
December 11, 1990 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
March 12, 1990 |
|
PARAMJIT SINGH Vs. UNION TERRITORY
|
November 16, 1990 |
|
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE WITH POWER OF CENTRAL GOVERNMENT AND
|
July 17, 1990 |
|
PARAMJIT SINGH ALIAS PAMMA Vs. STATE OF PUNJAB
|
August 30, 1990 |
|
PARDEEP KUMAR Vs. HAKAM LAL SARHADI
|
September 20, 1990 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
July 24, 1990 |
|
PARDEEP KUMAR MALIK S I Vs. STATE OF PUNJAB
|
April 20, 1990 |
|
PARDEEP KUMAR WALIA Vs. UNION OF INDIA
|
December 19, 1990 |
|
PARGAN SINGH Vs. SURJIT SINGH
|
November 8, 1990 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
September 7, 1990 |
|
PARJIT SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
September 10, 1990 |
|
PARKASH C. VED Vs. M/S HAVELA SINGH PRITAM SINGH
|
January 22, 1990 |
|
PARKASH KAUR Vs. STATE OF PUNJAB
|
December 18, 1990 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
March 19, 1990 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
March 5, 1990 |
|
PARKASH SINGH ALIAS PASHU Vs. STATE OF PUNJAB
|
May 2, 1990 |
|
PARKASHO Vs. JASWINDER KAUR
|
June 5, 1990 |
|
PARKASHO Vs. DARSHANA
|
May 3, 1990 |
|
PARMA LAL (DECEASED) AND OTHERS Vs. BANARSI DASS
|
November 20, 1990 |
|
PARMINDER SINGH Vs. SURINDERJIT SINGH
|
November 15, 1990 |
|
PARMOD KUMAR OBEROI Vs. RADHA RANI
|
May 17, 1990 |
|
PARTAP Vs. STATE OF HARYANA
|
May 28, 1990 |
|
PARVEEN BALA ALIAS VEENA RANI Vs. JAGDISH RAI
|
August 21, 1990 |
|
PARVEEN KUMAR AND ORS. Vs. M.D. UNIVERSITY AND ANR.
|
June 13, 1990 |
|
PARVEEN KUMAR AND OTHERS Vs. M.D. UNIVERSITY AND ANOTHER
|
March 30, 1990 |
|
PARVEEN KUMAR ETC Vs. STATE OF HARYANA
|
October 11, 1990 |
|
PATIALA CENTRAL COOPERATIVE BANK LIMITED Vs. PRESIDING OFFICER
|
July 23, 1990 |
|
PATTER SINGH Vs. STATE OF HARYANA
|
May 31, 1990 |
|
PAUL OSUMBA Vs. STATE OF HARYANA
|
June 19, 1990 |
|
PAUL OSUMBA Vs. STATE OF HARYANA
|
June 12, 1990 |
|
PAWAN KUMAR Vs. REGISTERING AUTHORITY
|
January 23, 1990 |
|
PHOOL CHAND Vs. STATE OF HARYANA
|
August 6, 1990 |
|
PHOOL KANWAR Vs. BARU RAM
|
May 23, 1990 |
|
PHOOL KUMAR Vs. STATE OF HARYANA
|
March 14, 1990 |
|
PIARA SINGH Vs. STATE OF HARYANA
|
June 1, 1990 |
|
PIARA SINGH Vs. GRAM PANCHAYAT, VILLAGE CHAK SABHU
|
March 16, 1990 |
|
PIARA SINGH AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
|
June 8, 1990 |
|
PIARE LAL Vs. STATE OF HARYANA
|
August 6, 1990 |
|
PIARE MOHAN Vs. MADAN LAL
|
June 1, 1990 |
|
PIPAL SINGH Vs. STATE OF PUNJAB
|
January 23, 1990 |
|
PIRTHI CHAND Vs. DES RAJ BANSAL
|
May 24, 1990 |
|
PIRTHI CHAND Vs. LAL BALWANT RAI MOGA
|
November 30, 1990 |
|
PISHORI LAL MALIK, HEAD CLERK, AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD
|
July 12, 1990 |
|
POONAM JYOTI Vs. PUNJAB SCHOOL EDUCATION BOARD
|
December 3, 1990 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH THROUGH ITS DIRECTOR Vs. JAI KISHAN, P.G.I., CHANDIGARGH
|
April 24, 1990 |
|
POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. CDR. M.L. MEHANDROO
|
October 3, 1990 |
|
PRABHA GOYAL Vs. BALA RAM SOHAN LAL COMMISSION AGENTS
|
April 4, 1990 |
|
PRABHU DAYAL Vs. STATE OF HARYANA
|
November 6, 1990 |
|
PREM KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 1990 |
|
PREM MOHINI SADANA Vs. STATE OF PUNJAB
|
November 29, 1990 |
|
PREM NATH Vs. STATE OF PUNJAB
|
June 4, 1990 |
|
PREM NATH Vs. CHIMAN LAL
|
August 6, 1990 |
|
PREM PARKASH GUPTA Vs. ASHA RANI
|
August 28, 1990 |
|
PREM SINGH Vs. HARPAL KAUR
|
September 7, 1990 |
|
PREM SINGH Vs. STATE
|
July 13, 1990 |
|
PREM SINGH Vs. PRESIDING OFFICER AND ANR.
|
April 26, 1990 |
|
PREM SUKH Vs. DAL CHAND
|
December 18, 1990 |
|
PREM VATI BHANDARI Vs. VED PARKASH
|
December 14, 1990 |
|
PREMLATA Vs. STATE OF PUNJAB & ANOTHER
|
January 9, 1990 |
|
PRITAM SINGH Vs. THE KURUR CO
|
September 29, 1990 |
|
PRITAM SINGH Vs. SUNDER LAL
|
April 25, 1990 |
|
PRITHVI RAJ GROVER Vs. THE STATE OF HARYANA AND ORS.
|
September 13, 1990 |
|
PROF AMARJIT SINGH Vs. SURINDER KAUR
|
September 19, 1990 |
|
PROFIT FASHIONS Vs. CANARA BANK
|
June 5, 1990 |
|
PUNJAB & SIND BANK Vs. PRITIBHA GUPTA
|
February 6, 1990 |
|
PUNJAB AGRO IND CORP LTD Vs. PRESIDING OFFICER LABOUR COURT
|
January 15, 1990 |
|
PUNJAB AGRO INDUSTRIES CORPORATION Vs. MANDEEP SINGH
|
February 5, 1990 |
|
PUNJAB BUSINESS AND SUPPLY CO PVT LTD Vs. INCOME-TAX OFFICER
|
November 13, 1990 |
|
PUNJAB CHEMISTS ASSOCIATION (REGD.) Vs. STATE OF PUNJAB AND ORS.
|
December 6, 1990 |
|
PUNJAB FINANCIAL CORP Vs. UNION TERRITORY
|
December 19, 1990 |
|
PUNJAB FINANCIAL CORPORATION Vs. UNION TERRITORY
|
June 7, 1990 |
|
PUNJAB FINANCIAL CORPORATION Vs. CHARAN KAMAL MECHANICAL WORKS
|
April 9, 1990 |
|
PUNJAB FINANCIAL CORPORATION Vs. GOBIND INDUSTRIAL CORPORATION
|
April 23, 1990 |
|
PUNJAB KESRI PRINTING PRESS Vs. RATTAN SINGH
|
December 12, 1990 |
|
PUNJAB NATIONAL BANK Vs. SITA RAM
|
November 30, 1990 |
|
PUNJAB NATIONAL BANK Vs. RAJINDER KUMAR
|
December 5, 1990 |
|
PUNJAB RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
|
August 6, 1990 |
|
PUNJAB SCHOOL EDUCATION BOARD Vs. JARNAIL SINGH SCIENCE MASTER GOVERNMENT HIGH SCHOOL
|
May 21, 1990 |
|
PUNJAB STATE Vs. ROHINI KUMAR
|
April 11, 1990 |
|
PUNJAB STATE Vs. KULTAR CHAND
|
September 17, 1990 |
|
PUNJAB STATE Vs. SANSAR PREET MANDAL
|
March 20, 1990 |
|
PUNJAB STATE AGRICULTURAL MARKETING BOARD CHANDIGARH Vs. PUKHRAJ SINGH
|
January 11, 1990 |
|
PUNJAB STATE AND OTHERS Vs. BACHAN SINGH AND OTHERS
|
July 25, 1990 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. N C SETHI EX FIELD OFFICER THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING
|
February 2, 1990 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER AND ORS.
|
August 27, 1990 |
|
PUNJAB STATE THROUGH COLLECTOR Vs. SH. AMAR SINGH AND OTHERS
|
October 8, 1990 |
|
PUNJAB STATE WAREHOUSING CORPORATION Vs. BALBIR SINGH
|
September 14, 1990 |
|
PUNJAB TRACTORS LTD. Vs. M/S PREMIER COTTON INDUSTRIES
|
November 9, 1990 |
|
PUNJAB UNIVERSITY CHANDIGARH Vs. ASHWINDER KAUR
|
November 16, 1990 |
|
PURAN CHAND Vs. SAT PARKASH AND ORS.
|
August 8, 1990 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
January 19, 1990 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
April 9, 1990 |
|
PURAN SINGH Vs. AJAIB SINGH
|
September 18, 1990 |
|
PURAN SINGH Vs. UNION OF INDIA
|
August 7, 1990 |
|
PURSHOTAM LAL Vs. KIRPAL KAUR
|
July 24, 1990 |
|
PUSHPAWATI Vs. KAKA SINGH
|
December 6, 1990 |
|
PUSHPINDER KAUR Vs. BALBIR SINGH
|
November 9, 1990 |
|
PYARA SINGH Vs. STATE OF PUNJAB
|
January 17, 1990 |
|
R K KHANNA Vs. JANAK RAJ SINGH
|
December 11, 1990 |
|
R P VERMA Vs. AANAAM PVT LTD
|
April 12, 1990 |
|
R. MURALIDHARAN Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
|
June 4, 1990 |
|
R.K. KALIA Vs. STATE OF HARYANA AND OTHERS
|
November 26, 1990 |
|
R.N. GOYAL Vs. S.S. CHAUDHARY
|
March 12, 1990 |
|
R.P. JAGGA AND ORS. Vs. CALCUTTA ELECTRIC COMPANY AND ORS.
|
July 27, 1990 |
|
RABEL SINGH Vs. SUKHDEV KAUR
|
September 14, 1990 |
|
RACHHPAL SINGH Vs. STATE OF HARYANA
|
August 16, 1990 |
|
RADHA JUTE INDUSTRY Vs. SUKHNA PAPERS MILLS LTD
|
September 11, 1990 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
September 6, 1990 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
February 5, 1990 |
|
RAGHBIR SINGH Vs. GURNAM KAUR
|
July 13, 1990 |
|
RAGHBIR SINGH SAINI Vs. STATE BANK OF PATIALA
|
April 18, 1990 |
|
RAGHUNATH SAHAI Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
|
August 20, 1990 |
|
RAI SINGH Vs. STATE OF HARYANA
|
July 24, 1990 |
|
RAJ BAHADUR Vs. GENERAL MANAGER FOOD SPECIALITIES LTD
|
September 3, 1990 |
|
RAJ KAUR Vs. TARSEM SINGH
|
March 26, 1990 |
|
RAJ KUMAR Vs. SHANTI SAROOP GANDHI
|
November 21, 1990 |
|
RAJ KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION PUNJAB CHANDIGARH
|
April 6, 1990 |
|
RAJ KUMAR ALIAS RAJINDER SINGH Vs. BIMLA KUMARI
|
November 12, 1990 |
|
RAJ KUMAR CHOPRA Vs. STATE OF PUNJAB
|
April 25, 1990 |
|
RAJ KUMAR SETHI, JUNIOR ENGINEER Vs. THE STATE OF HARYANA
|
May 7, 1990 |
|
RAJ KUMAR SINGLA Vs. THE NATIONAL FERTILIZERS LTD. & ANN.
|
April 4, 1990 |
|
RAJ MAL Vs. JOGINDER RAM
|
November 1, 1990 |
|
RAJ PAL Vs. STATE OF HARYANA
|
May 9, 1990 |
|
RAJ PAL Vs. STATE OF HARYANA
|
November 12, 1990 |
|
RAJ PAL SINGH Vs. RAJ DULARI ALIAS RAJESHWARI SINGH
|
March 27, 1990 |
|
RAJ PAL SINGH Vs. STATE OF HARYANA
|
March 26, 1990 |
|
RAJ RANI Vs. DES RAJ
|
November 5, 1990 |
|
RAJA RAM Vs. RAM KARAN
|
October 12, 1990 |
|
RAJBIR Vs. STATE OF HARYANA
|
January 10, 1990 |
|
RAJDIP SINGH Vs. JOGINDER KAUR
|
July 10, 1990 |
|
RAJENDAR PARSHAD Vs. RAJBIR
|
December 18, 1990 |
|
RAJENDER KUMAR Vs. KURUKSHETRA UNIVERSITY & ANOTHERS
|
April 6, 1990 |
|
RAJESH CHAUDHARY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 16, 1990 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 25, 1990 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
June 8, 1990 |
|
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 21, 1990 |
|
RAJESH MOSES Vs. ASHA ARTHUR
|
July 10, 1990 |
|
RAJINDER KUMAR KALIA Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB
|
December 14, 1990 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
October 5, 1990 |
|
RAJINDER SINGH Vs. MANJIT KAUR
|
November 21, 1990 |
|
RAJINDER SINGH Vs. KIRPAL SINGH BEDI
|
August 8, 1990 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
January 9, 1990 |
|
RAJIV TALWAR Vs. UNION OF INDIA
|
September 13, 1990 |
|
RAKESH KUMAR ARORA Vs. UNION OF INDIA
|
February 28, 1990 |
|
RAKSHA DEVI Vs. ARUNA DEVI
|
July 23, 1990 |
|
RAM ASRA Vs. PARAS RAM GUPTA
|
February 14, 1990 |
|
RAM AVTAR SINGH Vs. ATTAR SAI
|
August 27, 1990 |
|
RAM CHAND Vs. STATE OF HARYANA
|
March 5, 1990 |
|
RAM CHANDER Vs. STATE OF PUNJAB
|
March 14, 1990 |
|
RAM CHANDER RAJINDER KUMAR Vs. UNION TERRITORY CHANDIGARH
|
October 11, 1990 |
|
RAM DAI Vs. SUBHA CHAND
|
November 16, 1990 |
|
RAM DAYAL Vs. UMA WANTI
|
February 7, 1990 |
|
RAM DEV Vs. SATBIR SINGH
|
July 31, 1990 |
|
RAM GOPAL BANARSI DASS Vs. SATISH KUMAR
|
May 23, 1990 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
November 14, 1990 |
|
RAM KRISHAN CHAUDHARY Vs. MADAN KHOSLA AND ANOTHER
|
October 11, 1990 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
May 22, 1990 |
|
RAM KUMAR Vs. BHALE RAM
|
March 29, 1990 |
|
RAM LAL Vs. GURBACHAN SINGH
|
November 15, 1990 |
|
RAM LAL Vs. STATE OF HARYANA
|
July 25, 1990 |
|
RAM LAL SAHNI Vs. DEPUTY REGISTRAR
|
August 21, 1990 |
|
RAM MURTI GOYAL Vs. SMT. BASANT KAUR AND ORS.
|
December 5, 1990 |
|
RAM NATH KAPOOR Vs. CHHOTU RAM
|
September 24, 1990 |
|
RAM PAL Vs. STATE OF HARYANA
|
October 5, 1990 |
|
RAM PHAL THAKRAN ETC. Vs. THE STATE OF HARYANA ETC.
|
July 24, 1990 |
|
RAM PHUL SINGH Vs. SUDARSHANA KUMARI
|
December 19, 1990 |
|
RAM PIARI Vs. SOM NATH
|
November 12, 1990 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
December 14, 1990 |
|
RAM SARAN Vs. STATE OF PUNJAB
|
August 6, 1990 |
|
RAM SARAN AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
August 8, 1990 |
|
RAM SARAN DASS Vs. STATE OF HARYANA
|
September 6, 1990 |
|
RAM SARUP Vs. UNION TERRITORY OF CHANDIGARH
|
November 5, 1990 |
|
RAM SARUP BHALLA Vs. STATE OF PUNJAB
|
October 3, 1990 |
|
RAM SARUP BHALLA Vs. BARKAT SINGH
|
June 8, 1990 |
|
RAM SARUP, DRIVER Vs. HARYANA STATE
|
August 1, 1990 |
|
RAM SINGH Vs. RAM SINGH S/O AMI LAL
|
July 27, 1990 |
|
RAM SINGH Vs. BALBIR SINGH
|
December 19, 1990 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
March 7, 1990 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
February 26, 1990 |
|
RAM SINGH Vs. BABU RAM
|
September 12, 1990 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
August 31, 1990 |
|
RAMA KANT SHARMA Vs. HARYANA STATE
|
February 21, 1990 |
|
RAMAN SOOD Vs. PANJAB UNIVERSITY, CHANDIGARH
|
February 28, 1990 |
|
RAMESH Vs. STATE OF HARYANA
|
February 20, 1990 |
|
RAMESH CHAND Vs. RAJ RANI AND ANOTHER
|
June 5, 1990 |
|
RAMESH CHAND & ORS. Vs. GURBAX SINGH AND ORS.
|
October 29, 1990 |
|
RAMESH CHAND VERMA A CLASS TEHSILDAR Vs. THE STATE OF HARYANA AND ANR.
|
November 9, 1990 |
|
RAMESH GOUR PRESS CORRESPONDENT NAV BHARAT TIMES Vs. CHIRANJI LAL SHARMA
|
December 7, 1990 |
|
RAMESH KUMAR Vs. BHARAT SINGH
|
August 18, 1990 |
|
RAMESH MOHAN MALIK Vs. VIMLA DEVI
|
September 4, 1990 |
|
RAMESHWARI Vs. JAG RAM
|
June 1, 1990 |
|
RAMI Vs. SOHAN SINGH
|
December 5, 1990 |
|
RAMJI DASS Vs. ORIENTAL FIRE AND GENERAL
|
August 7, 1990 |
|
RAMJI LAL Vs. THE HARYANA STATE THROUGH THE COLLECTOR, KARNAL
|
November 15, 1990 |
|
RAMJI LAL ALIAS RAMJI DASS Vs. NAURATI DEVI
|
June 1, 1990 |
|
RANA DHIAN SINGH Vs. U. T. CHANDIGARH
|
February 1, 1990 |
|
RANBIR SINGH Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA
|
March 12, 1990 |
|
RANGI Vs. CHIEF CANAL OFFICER
|
May 25, 1990 |
|
RANJEET Vs. KANI LAL & ORS.
|
September 13, 1990 |
|
RANJIT ICE AND GENERAL MILLS Vs. STATE OF PUNJAB
|
May 21, 1990 |
|
RANJIT KAUR Vs. ATAM SINGH
|
August 18, 1990 |
|
RANJIT KHOSLA Vs. BANK OF INDIA
|
January 12, 1990 |
|
RANJIT SINGH Vs. KIRPAL SINGH
|
February 8, 1990 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 28, 1990 |
|
RANJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
October 11, 1990 |
|
RANJIT SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
December 19, 1990 |
|
RANJIT SINGH Vs. NIHAL SINGH ALIAS NIHALA
|
July 27, 1990 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
October 30, 1990 |
|
RANJIT SINGH (DECEASED) REPTD. BY HIS LRS. AND ORS. Vs. NAWAB MOHAMMAD IFTIKHAR ALI KHAN REPTD. BY LRS. & ANR.
|
August 3, 1990 |
|
RANJIT SINGH @ JIT SINGH Vs. STATE OF PUNJAB
|
February 14, 1990 |
|
RATAN KUMAR MODI Vs. STATE OF PUNJAB
|
November 28, 1990 |
|
RATTAN LAL Vs. JAGESHWAR PARSHAD
|
November 16, 1990 |
|
RATTAN LAL CONSTABLE AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
May 28, 1990 |
|
RATTAN LAL SARIN Vs. KEHAR SINGH
|
February 6, 1990 |
|
RATTAN SINGH Vs. BANTA SINGH
|
March 7, 1990 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
April 30, 1990 |
|
RATTAN SINGH AHLUWALIA Vs. KHUSHAL SINGH
|
June 1, 1990 |
|
RAUNAK RAM Vs. STATE OF HARYANA
|
August 29, 1990 |
|
RAVI CHOPRA Vs. JAJPAL MAHENDRU
|
August 8, 1990 |
|
RAVI DUTT SHARMA Vs. SOHAGWANTI
|
April 30, 1990 |
|
RAVI ENGINEERING WORKS Vs. UNION OF INDIA
|
April 6, 1990 |
|
RAVI KUMAR@ BITTU Vs. STATE OF PUNJAB
|
January 25, 1990 |
|
RAVI PARKASH Vs. HARYANA STATE
|
September 19, 1990 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
April 26, 1990 |
|
RAVINDER KUMAR Vs. JASWANT SINGH & ORS.
|
March 22, 1990 |
|
RAVINDER NATH KHANNA Vs. SH T R LAKHANPAL DEPUTY SECRETARY BUDGET GOVERNMENT OF HIMACHAL PRADESH
|
May 3, 1990 |
|
RAVINDER SINGH ALIAS LADDI Vs. STATE OF PUNJAB
|
August 10, 1990 |
|
RAW KUMAR Vs. HARYANA STATE
|
May 29, 1990 |
|
REGD. FIRM MIDDA MAL PURAN CHAND Vs. SHIVRAJ SINGH
|
May 15, 1990 |
|
REGISTRAR OF COMPANIES Vs. NEW SURAJ FINANCIERS AND CHIT FUND CO PVT LTD
|
February 15, 1990 |
|
RENU Vs. STATE OF HARYANA
|
February 12, 1990 |
|
RENU Vs. GOVERNMENT MEDICAL COLLEGE, ROHTAK AND OTHERS
|
December 13, 1990 |
|
RENUKA SEKHON Vs. STATE OF PUNJAB
|
April 10, 1990 |
|
RESHAM SINGH BRAR Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 7, 1990 |
|
RIKHI DEV MALHOTRA Vs. SHAMAN SAREEN
|
July 19, 1990 |
|
RISAL SINGH Vs. LAJJE RAM AND OTHERS
|
March 9, 1990 |
|
ROHTAS Vs. BAKHTAWAR
|
March 20, 1990 |
|
ROMESH KOHLI Vs. PUNJAB NATIONAL BANK
|
February 7, 1990 |
|
ROOP CHAND CHAUDHARI Vs. RANJIT KUMARI
|
April 19, 1990 |
|
ROSHAN LAL Vs. PUNJAB STATE AND OTHERS
|
March 9, 1990 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
May 31, 1990 |
|
ROSHAN LAL Vs. PUNJAB STATE
|
April 18, 1990 |
|
RULIA RAM SHARMA Vs. AMAR PAL SINGH BHALLA
|
May 8, 1990 |
|
S C SHARMA Vs. STATE OF PUNJAB
|
March 8, 1990 |
|
S S SANDHAWALIA Vs. UNION OF INDIA
|
January 12, 1990 |
|
S S SODHI Vs. WING COMMANDER NARINDER SINGH
|
April 11, 1990 |
|
S SARWAN SINGH Vs. UNION OF INDIA
|
April 24, 1990 |
|
S SURINDER SINGH Vs. SUDESH RANI
|
October 30, 1990 |
|
S.D. KHANNA Vs. NAND LAL AGGARWAL
|
March 6, 1990 |
|
S.K. JAIN, OFFICE SUPERVISOR, MADURA COATS LTD. Vs. RAJ KUMAR
|
July 19, 1990 |
|
S.K. MAHAJAN Vs. STATE OF PUNJAB
|
April 11, 1990 |
|
S.S. VIRDI Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
December 10, 1990 |
|
SADHU RAM Vs. JAGPAL
|
September 4, 1990 |
|
SADHU SINGH Vs. UNION OF INDIA
|
March 14, 1990 |
|
SAFARI CARRIERS INDIA REGD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
May 17, 1990 |
|
SAKTTAR SINGH Vs. STATE OF PUNJAB
|
February 16, 1990 |
|
SANDAYA Vs. SHAMSHER SINGH
|
July 31, 1990 |
|
SANJAY Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
January 12, 1990 |
|
SANJAY BATTA Vs. PUNJABI UNIVERSITY
|
April 9, 1990 |
|
SANJAY KUMAR Vs. JIWAN LAL
|
September 11, 1990 |
|
SANJAY MALHOTRA Vs. USHA MALHOTRA
|
November 21, 1990 |
|
SANJEEV AHUJA Vs. BANK OF INDIA
|
May 25, 1990 |
|
SANJEEV GOYAL Vs. MAHARSHI DYANAND UNIVERSITY
|
March 8, 1990 |
|
SANT PARKASH Vs. COMMISSIONER OF INCOME-TAX
|
May 22, 1990 |
|
SANT RAM Vs. KHEM CHAND
|
May 25, 1990 |
|
SANT RAM Vs. DHARAM CHAND
|
December 11, 1990 |
|
SANT RAM AND ANOTHER Vs. THAKAR DAWARA DADHNA AND OTHERS
|
December 21, 1990 |
|
SANT SINGH Vs. STATE OF PUNJAB
|
September 10, 1990 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
August 28, 1990 |
|
SANTAN DHARAM SABHA Vs. BASANT LAL GULATI
|
May 7, 1990 |
|
SANTOKH SINGH Vs. NARINDER KAUR AND ANOTHER
|
September 18, 1990 |
|
SANTOSH AND Vs. UNION OF INDIA
|
November 9, 1990 |
|
SANTOSH GUPTA, MEDICAL OFFICER, SCHOOL HEALTH SCHEME, UNION TERRITORY, CHANDIGARH Vs. STATE OF PUNJAB
|
August 28, 1990 |
|
SANTOSH KUMAR Vs. RAM SARUP
|
August 23, 1990 |
|
SANTOSH KUMAR SHARMA Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD
|
July 26, 1990 |
|
SARABJIT SINGH Vs. MANMOHAN KAUR
|
December 11, 1990 |
|
SARASWATI GIR Vs. DHANPAL SINGH
|
December 5, 1990 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 1990 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB
|
February 1, 1990 |
|
SARDAR SINGH BHATIA Vs. UNION TERRITORY OF CHANDIGARH
|
July 9, 1990 |
|
SARDARA SINGH & ORS. Vs. ATMA SINGH & ANR.
|
March 1, 1990 |
|
SARDARA SINGH (DECEASED) REPRESENTED BY L.RS Vs. THE HARYANA AGRO
|
September 12, 1990 |
|
SARDARNI PREM PARKASH KAUR Vs. NARINDER NATH SAINI
|
December 19, 1990 |
|
SAROJ Vs. MURTI DEVI
|
November 14, 1990 |
|
SAROJ HANDA Vs. YASH PAL HANDA
|
February 6, 1990 |
|
SAROJ LATA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 2, 1990 |
|
SARSWATI DEVI Vs. ZORAWAR SINGH AND OTHERS
|
May 29, 1990 |
|
SARTAJ SINGH AND ANOTHER Vs. CHARAN SINGH AND OTHERS
|
December 5, 1990 |
|
SARTI Vs. STATE OF HARYANA
|
September 3, 1990 |
|
SARUP CHAND Vs. JAGDISH CHAND
|
April 19, 1990 |
|
SARUP SINGH Vs. UNION OF INDIA
|
November 30, 1990 |
|
SARUP SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 14, 1990 |
|
SARUPA ALIAS RAM SARUP (DECEASED) BY HIS L.RS. Vs. BHAG CHAND AND OTHERS
|
November 7, 1990 |
|
SARWAN RAM Vs. HARNEK SINGH
|
July 31, 1990 |
|
SAT PAL Vs. ASSOCIATE VICE PRESIDENT HUMAN RESOURCES SWARAJ FOUNDRY DIVISION AND
|
September 3, 1990 |
|
SAT PAL Vs. UMRAO SINGH
|
May 10, 1990 |
|
SAT PAL Vs. STATE OF HARYANA
|
January 29, 1990 |
|
SAT PAL Vs. STATE OF HARYANA
|
April 30, 1990 |
|
SAT PAL (DIED) Vs. FINANCIAL COMMISSIONER REVENUE
|
September 14, 1990 |
|
SAT PARKASH Vs. SHIV LAL
|
November 21, 1990 |
|
SAT PAUL SINGH Vs. HUKAM CHAND
|
December 19, 1990 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
March 13, 1990 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
August 8, 1990 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
May 7, 1990 |
|
SATPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
September 3, 1990 |
|
SATPAL SINGH Vs. SURINDER KAUR
|
January 11, 1990 |
|
SATYA DHIR Vs. STATE OF PUNJAB
|
January 19, 1990 |
|
SATYA PAL DUA Vs. STATE OF HARYANA AND ANOTHER
|
May 21, 1990 |
|
SATYA PAL SINGH Vs. THE REGISTRAR COOPERATIVESOCIETY AND ORS.
|
April 6, 1990 |
|
SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
October 8, 1990 |
|
SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
January 22, 1990 |
|
SAUN SINGH Vs. GURCHARAN SINGH
|
October 12, 1990 |
|
SAVITA AGGARWAL Vs. R C AGGARWAL
|
July 17, 1990 |
|
SAVITRI DEVI DUTTA Vs. SHAKUNTLA KHULLAR PRINCIPAL GOVERNMENT COLLEGE
|
May 18, 1990 |
|
SAWARN SINGH Vs. STATE OF PUNJAB
|
May 25, 1990 |
|
SAWRAJ CHAUDHARY Vs. MAHARISHI DAYANAND UNIVERSITY
|
January 10, 1990 |
|
SEESO ALIAS BAKHSHISH KAUR Vs. PAKHAR SINGH JHUTI
|
November 7, 1990 |
|
SEHAJ RAM Vs. STATE OF HARYANA
|
May 8, 1990 |
|
SENIOR REGIONAL MANAGER Vs. STATE OF HARYANA
|
June 8, 1990 |
|
SETHI SINGH Vs. JASS KAUR
|
May 11, 1990 |
|
SEWA RAM Vs. STATE OF PUNJAB
|
January 9, 1990 |
|
SEWA RAM Vs. STATE OF PUNJAB
|
September 1, 1990 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
August 20, 1990 |
|
SH BALJIT SINGH Vs. SH RAJINDER SINGH
|
December 21, 1990 |
|
SH CHANDER MANI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
March 9, 1990 |
|
SH SATNAM SINGH Vs. SH BAWA SINGH
|
July 9, 1990 |
|
SH SUKHDEV SINGH Vs. JAGJIT SINGH SAINI
|
April 24, 1990 |
|
SH SURINDER MOHAN Vs. PUNJAB STATE
|
November 30, 1990 |
|
SH. BHUPINDER SINGH SANDHU Vs. STATE OF PUNJAB AND OTHERS
|
January 11, 1990 |
|
SH. G.S. GILL, MANAGING DIRECTOR Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT, FARIDABAD & ORS.
|
September 12, 1990 |
|
SHADI Vs. STATE OF PUNJAB
|
January 30, 1990 |
|
SHAM DASS BALLA Vs. STATE OF PUNJAB AND ORS
|
September 18, 1990 |
|
SHAM LAL Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANR.
|
September 3, 1990 |
|
SHAM LAL Vs. S BHAGAT SINGH
|
August 7, 1990 |
|
SHAM LAL SHARMA Vs. VINOD KUMAR
|
August 16, 1990 |
|
SHAM LAL SHARMA Vs. THE STATE OF HARYANA
|
August 23, 1990 |
|
SHAM LAL VERMA Vs. STATE OF PUNJAB
|
May 28, 1990 |
|
SHAM SUNDER Vs. H.S.E.B. & ANR.
|
October 12, 1990 |
|
SHAM SUNDER Vs. KAILASH RANI
|
May 23, 1990 |
|
SHAMSHER SINGH Vs. VICE CHANCELLOR
|
November 29, 1990 |
|
SHAMSHER SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION, JULLUNDUR
|
November 21, 1990 |
|
SHANGARA SINGH ALIAS KAKKU Vs. STATE OF PUNJAB
|
January 25, 1990 |
|
SHANTI DEVI Vs. HARBANS SINGH
|
May 28, 1990 |
|
SHARAN PAL SINGH Vs. STATE OF PUNJAB
|
October 11, 1990 |
|
SHARANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 19, 1990 |
|
SHASHI KANT VOHRA Vs. STATE OF HARYANA
|
September 4, 1990 |
|
SHASHI SIKRI Vs. STATE OF HARYANA
|
June 1, 1990 |
|
SHER SINGH Vs. JANGIR KAUR
|
March 9, 1990 |
|
SHIKHA NARANG Vs. MAHARISHI DAYANAND UNIVERSITY
|
November 13, 1990 |
|
SHISH PAL & ORS. Vs. ARUN KUMAR SOOD
|
August 22, 1990 |
|
SHISH PAL SINGH Vs. STATE OF HARYANA
|
December 20, 1990 |
|
SHIV CHARAN KAUR Vs. SURJIT KAUR
|
November 7, 1990 |
|
SHIV DAYAL Vs. RAILU RAM
|
November 19, 1990 |
|
SHIV DHAN Vs. STATE OF HARYANA
|
December 6, 1990 |
|
SHIV GIAN SINGH Vs. RAMESH BIRCH AND ORS.
|
December 21, 1990 |
|
SHIV KUMAR BAGRA Vs. PANCHKULA URBAN CO-OPERATIVE BANK LTD
|
July 27, 1990 |
|
SHIV KUMAR BAGRA AND ANR. Vs. THE PANCHKULA URBAN COOPERATIVEBANK LIMITED AND ORS.
|
March 27, 1990 |
|
SHIV RAM Vs. STATE OF HARYANA
|
March 22, 1990 |
|
SHIV SHANKER RICE MILLS Vs. STATE OF HARYANA
|
May 30, 1990 |
|
SHREE MARKANDE METAL INDIA PVT LTD Vs. STATE OF HARYANA
|
March 28, 1990 |
|
SHRI BHANWAR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 27, 1990 |
|
SHRIMATI SHARDA DEVI Vs. BAHADUR SINGH
|
August 7, 1990 |
|
SHYAM LAL Vs. STATE OF HARYANA
|
August 22, 1990 |
|
SIKANDER SINGH Vs. STATE OF PUNJAB
|
May 28, 1990 |
|
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. EXCISE AND TAXATION COMMISSIONER CHANDIGARH
|
April 19, 1990 |
|
SINGH RAM Vs. STATE OF HARYANA
|
September 6, 1990 |
|
SIRI KISHAN JINDAL Vs. STATE OF HARYANA
|
February 20, 1990 |
|
SITA DEVI Vs. SECRETARY, HARYANA STATE ELECTRICITY BOARD
|
July 27, 1990 |
|
SITA DEVI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD
|
January 17, 1990 |
|
SMT. CHHOTA DEVI Vs. STATE OF HARYANA
|
April 19, 1990 |
|
SMT. GURBACHAN KAUR Vs. JAGJIT SINGH AND OTHERS
|
October 12, 1990 |
|
SMT. KAPOOR KAUR Vs. DALIP SINGH AND ORS.
|
September 18, 1990 |
|
SMT. MAYA DEVI ALIAS SAVITA RIKHI Vs. SURJIT SINGH AND ANR.
|
August 16, 1990 |
|
SMT. PREM VATI BHANDARI Vs. SMT. MAYA WATI AND ORS.
|
December 14, 1990 |
|
SMT. SARBATI DEVI Vs. STATE OF PUNJAB AND ORS.
|
November 13, 1990 |
|
SMT. VISHISHAT J.B.T. TEACHER Vs. THE STATE OF PUNJAB AND OTHERS
|
December 5, 1990 |
|
SOHAN LAL Vs. V.K. SHARMA, SQUADRON LEADER
|
March 15, 1990 |
|
SOHAN LAL Vs. SURAJ BHAN
|
March 7, 1990 |
|
SOHAN LAL Vs. SHANTI DEVI
|
December 19, 1990 |
|
SOHAN LAL Vs. ATMA SINGH
|
February 16, 1990 |
|
SOHAN LAL (DECEASED) THROUGH HIS LRS. Vs. NARANJAN SINGH AND OTHERS
|
December 7, 1990 |
|
SOHAN LAL MONGA Vs. PUNJAB STATE
|
August 21, 1990 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
February 27, 1990 |
|
SOHAN SINGH Vs. GURDAS CHAND
|
March 6, 1990 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
November 15, 1990 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1990 |
|
SOHAN SINGH Vs. NACHHATTAR SINGH
|
October 12, 1990 |
|
SOHAN SINGH AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
July 10, 1990 |
|
SOM DUTT Vs. STATE OF HARYANA
|
November 14, 1990 |
|
SOM NATH Vs. SURAJ BHAN
|
November 26, 1990 |
|
SOM NATH & OTHERS Vs. SMT. GOMA
|
September 14, 1990 |
|
SQUADRON LEADER G S CHEEMA Vs. UNION OF INDIA
|
October 22, 1990 |
|
STATE BANK OF INDIA Vs. RAM SARUP JINDAL
|
September 6, 1990 |
|
STATE BANK OF INDIA Vs. KULWANT SINGH
|
January 24, 1990 |
|
STATE BANK OF PATIALA Vs. HARISH NARANG
|
August 6, 1990 |
|
STATE OF HARYANA Vs. SURAJ MAL HOODA
|
October 1, 1990 |
|
STATE OF HARYANA Vs. NARESH KUMAR
|
December 5, 1990 |
|
STATE OF HARYANA Vs. GURCHARAN SINGH
|
January 19, 1990 |
|
STATE OF HARYANA Vs. KARTAR CHAND MAHANDRU AND CO
|
March 13, 1990 |
|
STATE OF HARYANA Vs. SH HIMAT SINGH CONTRACTOR
|
June 1, 1990 |
|
STATE OF HARYANA Vs. DHARAM SINGH
|
April 30, 1990 |
|
STATE OF HARYANA AND ANOTHER Vs. SATYA PARKASH VASUDEVA AND OTHERS
|
October 30, 1990 |
|
STATE OF HARYANA AND ANR. Vs. RAJINDER KUMAR AND ORS.
|
July 18, 1990 |
|
STATE OF HARYANA AND ORS. Vs. AMAR SINGH CLARE, ASSISTANT EXCISE AND TAXATION OFFICER AND ORS.
|
February 12, 1990 |
|
STATE OF PUNJAB Vs. RAM SARUP BHALLA
|
March 13, 1990 |
|
STATE OF PUNJAB Vs. BALWANT RAI
|
April 26, 1990 |
|
STATE OF PUNJAB Vs. RACHAN SINGH
|
November 14, 1990 |
|
STATE OF PUNJAB Vs. R P SHARMA
|
October 31, 1990 |
|
STATE OF PUNJAB Vs. KHAZAN SINGH
|
September 12, 1990 |
|
STATE OF PUNJAB Vs. SANTA SINGH
|
August 24, 1990 |
|
STATE OF PUNJAB Vs. NACHHATTAR SINGH
|
August 9, 1990 |
|
STATE OF PUNJAB Vs. KARAM SINGH
|
August 18, 1990 |
|
STATE OF PUNJAB Vs. KISHAN LAL
|
November 29, 1990 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH CHEEMA
|
July 31, 1990 |
|
STATE OF PUNJAB Vs. DR. O.P. GOYAL
|
March 26, 1990 |
|
STATE OF PUNJAB Vs. BALAK RAM
|
May 3, 1990 |
|
STATE OF PUNJAB Vs. GURDAS MAL
|
November 21, 1990 |
|
STATE OF PUNJAB Vs. RESHAM SINGH
|
March 6, 1990 |
|
STATE OF PUNJAB Vs. BABU LAL
|
May 16, 1990 |
|
STATE OF PUNJAB Vs. RAJ KUMAR
|
March 6, 1990 |
|
STATE OF PUNJAB Vs. DHARMINDER LAL BHANDARI
|
February 20, 1990 |
|
STATE OF PUNJAB Vs. GURDEV SINGH
|
February 28, 1990 |
|
STATE OF PUNJAB Vs. GURCHARAN SINGH
|
December 18, 1990 |
|
STATE OF PUNJAB Vs. MADAN LAL GUPTA
|
July 25, 1990 |
|
STATE OF PUNJAB Vs. AMRIK SINGH
|
March 9, 1990 |
|
STATE OF PUNJAB Vs. DHARNI NEW ZIMIDARI KHAD STORE
|
February 28, 1990 |
|
STATE OF PUNJAB Vs. JASWANT THEATRE
|
February 28, 1990 |
|
STATE OF PUNJAB Vs. DES RAJ MEHTA
|
November 26, 1990 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH CLERK
|
November 6, 1990 |
|
STATE OF PUNJAB Vs. LASHKAR SINGH
|
November 6, 1990 |
|
STATE OF PUNJAB Vs. SHIV PAL
|
October 11, 1990 |
|
STATE OF PUNJAB Vs. SUBASH CHANDER
|
August 24, 1990 |
|
STATE OF PUNJAB Vs. AMOLAK RAM KAPOOR
|
July 27, 1990 |
|
STATE OF PUNJAB Vs. NARINDER SINGH
|
October 5, 1990 |
|
STATE OF PUNJAB & ANR. Vs. M/S AMRITSAR ELECTRIC CO. AND ANR.
|
August 8, 1990 |
|
STATE OF PUNJAB AND ANOTHER Vs. MAGHAR SINGH GILL AND OTHERS
|
January 31, 1990 |
|
STATE OF PUNJAB AND ANOTHER Vs. BALDEV SINGH
|
February 8, 1990 |
|
STATE OF PUNJAB AND ANOTHER Vs. GURNAM SINGH
|
November 1, 1990 |
|
STATE OF PUNJAB AND OTHERS Vs. RULDU RAM AND OTHERS
|
July 24, 1990 |
|
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. MAHALAKSHMI SUGAR MILLS COMPANY LIMITED
|
September 11, 1990 |
|
SUBBHASH CHANDER KAMLESH KUMAR Vs. STATE OF PUNJAB
|
March 9, 1990 |
|
SUBEDAR HOSHIAR SINGH Vs. UNION OF INDIA AND OTHER
|
March 19, 1990 |
|
SUBHASH Vs. STATE OF HARYANA
|
April 25, 1990 |
|
SUBHASH CHAND Vs. STATE OF HARYANA
|
December 17, 1990 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
January 15, 1990 |
|
SUBHASH CHANDER Vs. THE STATE OF HARYANA AND ORS.
|
August 20, 1990 |
|
SUBHASH CHANDER Vs. GURU KASHI INSTITUTE OF ADVANCED STUDIES AND ANOTHER
|
March 7, 1990 |
|
SUBHASH CHANDER AWASTHY Vs. STATE OF PUNJAB
|
December 5, 1990 |
|
SUBHASH CHANDER GULATI Vs. UNION OF INDIA
|
February 27, 1990 |
|
SUBHASH CHANDER GUPTA Vs. STATE BANK OF INDIA
|
January 12, 1990 |
|
SUBHASH CHANDER RAMAN KUMAR Vs. RATTAN CHAND
|
November 14, 1990 |
|
SUBHASH S/O RAM PARKASH Vs. STATE OF HARYANA AND ANOTHER
|
May 30, 1990 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
May 24, 1990 |
|
SUCHA SINGH, EX Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 1990 |
|
SUDARSHAN DEV ACHARYA Vs. STATE OF HARYANA
|
October 22, 1990 |
|
SUDARSHAN KUMAR Vs. ASHOK KUMAR
|
April 19, 1990 |
|
SUDARSHAN KUMAR Vs. STATE OF PUNJAB
|
August 9, 1990 |
|
SUDARSHAN KUMARI, HEADMISTRESS Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND ORS.
|
July 10, 1990 |
|
SUDESH KUMAR SHARMA Vs. STATE OF HARYANA
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January 18, 1990 |
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SUDESH KUMARI Vs. STATE OF HARYANA
|
October 10, 1990 |
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SUDHA MEHTA Vs. RAVINDER MEHTA
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March 28, 1990 |
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SUJAN SINGH Vs. STATE OF HARYANA
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November 21, 1990 |
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SUJATA KATARIA Vs. ROOP SINGH NAGAR
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August 23, 1990 |
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SUKHBINDER SINGH Vs. STATE OF PUNJAB
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July 11, 1990 |
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SUKHBIR SINGH Vs. STATE OF HARYANA
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August 27, 1990 |
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SUKHBIR SINGH AND OTHERS Vs. THE HARYANA SCHOOL EDUCATION BOARD, BHIWANI
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March 5, 1990 |
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SUKHCHAIN SINGH Vs. PUNJAB AND SIND BANK
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March 19, 1990 |
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SUKHDEV KHANNA, ADVOCATE CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH
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December 19, 1990 |
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SUKHDEV KUMAR Vs. HARCHAND SINGH
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June 7, 1990 |
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SUKHDEV SINGH Vs. SARWAN SINGH
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June 8, 1990 |
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SUKHJEET GILL, VICE CHAIRMAN, PUNJAB HUMAN RIGHTS ORGANISATION Vs. S.H.O., POLICE STATION DERA BABA NANAK
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October 30, 1990 |
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SUKHMANDAR SINGH Vs. STATE OF PUNJAB
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January 15, 1990 |
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SUKHWANT KAUR Vs. HAZOOR SINGH
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September 5, 1990 |
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SUKHWINDER SINGH Vs. SOHAN SINGH
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November 20, 1990 |
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SULAKHAN SINGH Vs. STATE OF PUNJAB
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November 9, 1990 |
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SUMAN LATA Vs. STATE OF PUNJAB & ORS
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September 12, 1990 |
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SUMEDHA KALIA Vs. STATE OF HARYANA
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January 22, 1990 |
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SUMER CHAND Vs. HARYANA KHADI AND VILLAGE INDUSTRIES BOARD
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October 11, 1990 |
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SUMER CHAND JAIN Vs. VED PARKASH
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November 8, 1990 |
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SUMER CHAND S O LATE SARDHA RAM Vs. RAM KISHAN KAURA
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February 20, 1990 |
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SUNDER Vs. INSPECTOR GENERAL OF PRISONS AND OTHERS
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October 22, 1990 |
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SUNDER LAL Vs. DIAL SINGH
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September 18, 1990 |
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SUNDER LAL AND OTHERS Vs. THE HARYANA STATE AND OTHERS
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December 5, 1990 |
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SUNEHARI Vs. CHATRU
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February 6, 1990 |
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SUNIL K S PANWAR Vs. REGISTRAR
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March 29, 1990 |
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SUNIL KUMAR Vs. FARIDABAD COMPLEX ADMN, FARIDABAD
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November 13, 1990 |
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SUNIL KUMAR BAHLLA Vs. DIRECTOR, RESEARCH AND MEDICAL EDUCATION, PUNJAB, CHANDIGARH
|
August 3, 1990 |
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SUNIL KUMAR SABHARWAL Vs. NEELAM SABHARWAL
|
November 1, 1990 |
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SUNIL KUMAR SABHARWAL Vs. NEELAM SABHARWAL
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January 11, 1990 |
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SURAJ BHAN Vs. SOHAN LAL
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November 20, 1990 |
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SURAJ BHAN Vs. R.P. BHARDWAJ
|
August 28, 1990 |
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SURAJ MAL HOODA Vs. STATE OF HARYANA
|
February 14, 1990 |
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SURAJ PRAKASH SHARMA Vs. HARYANA STATE
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May 10, 1990 |
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SURAT SINGH Vs. STATE OF PUNJAB
|
May 18, 1990 |
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SURAT SINGH Vs. STATE OF PUNJAB
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January 30, 1990 |
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SURAT SINGH Vs. STATE OF HARYANA
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January 25, 1990 |
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SUREHDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
June 5, 1990 |
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SURENDRA MOHAN PANDIT Vs. GOVERNMENT OF PUNJAB
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October 11, 1990 |
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SURESH CHANDER SHARMA (DR.) AND ORS. Vs. THE HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD. AND ANR.
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August 1, 1990 |
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SURESH RAJ Vs. GANGA DEVI
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November 30, 1990 |
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SURINDER KATYAL Vs. VANEET RANI
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August 21, 1990 |
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SURINDER KATYAL Vs. SMT. VANEET RANI
|
August 31, 1990 |
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SURINDER KAUR ALIAS CHHINDO Vs. BHAG SINGH
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March 13, 1990 |
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SURINDER MOHAN RAI Vs. ONKAR NATH
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June 7, 1990 |
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SURINDER PAL SINGH Vs. PAVANVIR KAUR
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November 14, 1990 |
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SURINDER SINGH Vs. STATE OF HARYANA
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February 1, 1990 |
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SURINDER SINGH Vs. JAGPAL SINGH
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November 13, 1990 |
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SURINDER SINGH Vs. PUNJAB UNIVERSITY & ANOTHER
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April 11, 1990 |
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SURINDER SINGH Vs. SUDESH RANI
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March 27, 1990 |
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SURJIT ALIAS JITA Vs. LAKHI RAM
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December 19, 1990 |
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SURJIT KAUR Vs. MALKIAT SINGH
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November 20, 1990 |
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SURJIT KAUR WIDOW OF SH DALIP SINGH Vs. KEWAL SINGH
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August 7, 1990 |
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SURJIT SINGH Vs. UJAGGAR SINGH
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November 21, 1990 |
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SURJIT SINGH Vs. KUIWANT KAUR
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February 16, 1990 |
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SURJIT SINGH Vs. GIAN SINGH
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July 26, 1990 |
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SURJIT SINGH Vs. UTTAM SINGH
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May 8, 1990 |
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SURJIT SINGH Vs. HARBANS LAL
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June 4, 1990 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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January 22, 1990 |
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SURJIT SINGH Vs. JASWANT KAUR
|
March 7, 1990 |
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SURJIT SINGH Vs. STATE OF HARYANA
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March 13, 1990 |
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SURJIT SINGH Vs. STATE OF HARYANA
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June 13, 1990 |
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SWARAJ MAZDA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 4, 1990 |
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SWARAJ SINGH Vs. BANSILAL
|
April 30, 1990 |
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SWARAN SINGH Vs. STATE OF PUNJAB
|
October 5, 1990 |
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SWARAN SINGH Vs. SEWA SINGH
|
July 17, 1990 |
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SWARANJIT SHARMA Vs. ATAM PARKASH GANDHI
|
May 25, 1990 |
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SWARANJIT SHARMA Vs. ATAM PARKASH GANDHI
|
May 22, 1990 |
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SYED MOHAMMAD YAHIYA AND ORS. Vs. SYED IFTIKHAR AHMAD AND ORS.
|
September 25, 1990 |
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TAR SINGH @ AVTAR SINGH Vs. STATE OF PUNJAB
|
December 18, 1990 |
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TARA SINGH Vs. DEWAN SINGH PURI AND ORS.
|
August 17, 1990 |
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TARA SINGH & ORS. Vs. STATE OF HARYANA & ORS.
|
November 6, 1990 |
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TARIA ALIAS TARA CHARD Vs. AMAR SINGH
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December 17, 1990 |
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TARLOCHAN SINGH Vs. GURCHARAN SINGH & OTHERS
|
October 31, 1990 |
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TARLOK SINGH Vs. PARSINNO
|
July 10, 1990 |
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TARSEM LAL Vs. HARI GOPAL
|
April 30, 1990 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. P S JAIN MOTORS
|
November 6, 1990 |
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TAVINDER KUMAR Vs. PANJAB UNIVERSITY
|
December 25, 1990 |
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TEHALINDER SINGH AND OTHERS Vs. D.S. KAPOOR AND OTHERS
|
November 7, 1990 |
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TEJ PAL SINGH Vs. UNION OF INDIA
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July 26, 1990 |
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TEJ RAM Vs. STATE OF HARYANA
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September 17, 1990 |
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TEJA SINGH Vs. GRAM PANCHAYAT
|
May 31, 1990 |
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TEJINDER KAUR Vs. PUNJAB POULTRY DEVELOPMENT CORPORATION LTD
|
August 3, 1990 |
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TEJINDER SINGH Vs. STATE OF PUNJAB
|
January 22, 1990 |
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TEK CHAND JAIN AND OTHERS Vs. THE STATE OF HARYANA
|
June 4, 1990 |
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TELU RAM Vs. HARYANA AGRICULTURAL UNIVERSITY
|
December 19, 1990 |
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TELU RAM JAIN Vs. AGGARWAL SONS
|
September 11, 1990 |
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THAKKAR DASS Vs. STATE OF HARYANA
|
December 18, 1990 |
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THAKUR DASS Vs. AFLATOON
|
November 14, 1990 |
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THE DHURI SUGARCANE GROWERS CO Vs. STATE OF PUNJAB AND ORS.
|
November 5, 1990 |
|
THE MUNICIPAL CORPORATION OF LUDHIANA Vs. HARLAIK SINGH AND ANOTHER
|
November 21, 1990 |
|
THE POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. J.C. MEHTA
|
September 7, 1990 |
|
THE PUNJAB AGRICULTURAL UNIVERSITY AND ORS. Vs. DR. P.N. VERMAN
|
October 8, 1990 |
|
THE PUNJAB STATE THROUGH, THE EXECUTIVE ENGINEER, CENTRAL WORKS DIVISION, P.W.D. AND ANR. Vs. PRITAM SINGH AND SONS
|
June 4, 1990 |
|
THE STATE OF HARYANA Vs. SHIV DATT
|
December 10, 1990 |
|
THE STATE OF PUNJAB Vs. PARAMJIT KAUR AND ANR.
|
September 18, 1990 |
|
TILAK RAJ Vs. SHRIMATI KAILASH WATI
|
November 30, 1990 |
|
TILAK RAJ Vs. STATE OF HARYANA
|
August 24, 1990 |
|
TIRATH DASS Vs. RAJ RANI
|
September 13, 1990 |
|
TIRATH RAM Vs. MUNICIPAL COMMITTEE
|
September 20, 1990 |
|
TIRLOK CHAND JAIN Vs. SWASTIKA STRIPS P LTD
|
August 18, 1990 |
|
TRILOK SINGH PROPRIETOR UNITED PESTICIDES Vs. STATE OF PUNJAB
|
May 15, 1990 |
|
TRIPAT SINGH Vs. STATE OF PUNJAB
|
July 26, 1990 |
|
TRIPTA MALHOTRA Vs. STATE OF PUNJAB
|
November 7, 1990 |
|
U.S. MISRA Vs. STATE OF PUNJAB
|
July 13, 1990 |
|
UCO BANK AND ANR. Vs. SUKHWANT SINGH
|
December 4, 1990 |
|
UDHAM SINGH BHATTI Vs. STATE OF PUNJAB AND ORS.
|
October 5, 1990 |
|
UJAGAR SINGH Vs. GRAM PANCHAYAT NAGGAL
|
January 11, 1990 |
|
UJJAGAR SINGH Vs. RAJINDER SINGH
|
June 8, 1990 |
|
UJJAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
July 12, 1990 |
|
UMA SHANTI Vs. RAVI KANTA
|
November 4, 1990 |
|
UMA SHANTI Vs. RAVI KANTA
|
November 14, 1990 |
|
UMRAO SON OF NANAG RAM Vs. SMT. MINU AND ORS.
|
August 3, 1990 |
|
UNION OF INDIA Vs. ROMESH CHANDER
|
September 11, 1990 |
|
UNION OF INDIA Vs. ARJAN SINGH
|
May 21, 1990 |
|
UNION OF INDIA Vs. GOBINDER SINGH
|
December 10, 1990 |
|
UNION OF INDIA Vs. ATAM SINGH
|
November 19, 1990 |
|
UNION OF INDIA Vs. CAPT HARINDER SINGH
|
March 15, 1990 |
|
UNION OF INDIA Vs. YASH PAUL
|
October 12, 1990 |
|
UNION OF INDIA Vs. HANS RAJ
|
November 21, 1990 |
|
UNION OF INDIA (UOI) AND ANR. Vs. BIRBAL DASS AND ANR.
|
February 15, 1990 |
|
UNION OF INDIA AND ANOTHER Vs. HAKAM SINGH AND OTHERS
|
March 22, 1990 |
|
UNION OF INDIA AND OTHERS Vs. SURJIT SINGH AND OTHERS
|
November 26, 1990 |
|
UNION PUBLIC SERVICE COMMISSION Vs. REJESH KUMAR
|
January 9, 1990 |
|
UNISCANS AND SONICS LTD Vs. ESI CORPORATION
|
December 21, 1990 |
|
UNITED COMMERCIAL BANK UCO BANK Vs. S C GIROTRA
|
August 18, 1990 |
|
UNITED INDIA INSURANCE CO Vs. AJAIB SINGH
|
October 10, 1990 |
|
UNITED INDIA INSURANCE CO Vs. KANTI DEVI
|
April 25, 1990 |
|
UNITED INDIA INSURANCE CO LTD Vs. BIMLESH
|
June 8, 1990 |
|
UNITED INDIA INSURANCE COMPANY Vs. MEENA KATYAL
|
March 21, 1990 |
|
UNITED INDIA INSURANCE COMPANY Vs. HARBIR KAUR
|
January 31, 1990 |
|
UNIVERSAL COMPRONICS Vs. HARYANA FINANCIAL CORPORATION AND ORS
|
June 7, 1990 |
|
UNIVERSAL COMPTRONICS Vs. HARYANA FINANCIAL COMMISSIONER
|
October 11, 1990 |
|
USHA RANI Vs. STATE OF PUNJAB
|
January 18, 1990 |
|
USHA RANI Vs. PAWAN KUMAR
|
December 21, 1990 |
|
UTTAM SINGH Vs. PARTAP SINGH
|
December 19, 1990 |
|
V D GAUR Vs. STATE OF HARYANA
|
April 26, 1990 |
|
V K RAWAL Vs. CHAIRMAN
|
December 19, 1990 |
|
V P THEATRE Vs. STATE OF PUNJAB
|
February 27, 1990 |
|
VAZIR SINGH Vs. STATE OF HARYANA
|
May 22, 1990 |
|
VED BIBRA Vs. GURBACHAN KAUR
|
May 25, 1990 |
|
VED PARKASH Vs. PREMO
|
December 5, 1990 |
|
VED PARKASH DATTA Vs. PUNJAB STATE
|
November 20, 1990 |
|
VED PRAKASH ARYA Vs. THE HARYANA STATE HANDLOOM CORPORATION LTD. AND OTHERS
|
December 4, 1990 |
|
VEENA KUMARI Vs. KASHMIR SINGH
|
April 20, 1990 |
|
VEENA RAM AND OTHERS Vs. KANWALJIT SINGH
|
February 8, 1990 |
|
VEENA RANI Vs. PARVINDER KUMAR
|
March 21, 1990 |
|
VEENA SIKKA Vs. SHAKUNTLA JAKHU, I.A.S. DIRECTOR, INDUSTRIAL TRAINING, HARYANA
|
September 28, 1990 |
|
VEER BHAN Vs. MADAN GOPAL
|
November 6, 1990 |
|
VIDHAN CHANDRA Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
May 11, 1990 |
|
VIDHYA NAND Vs. STATE OF HARYANA
|
June 19, 1990 |
|
VIJAY KUMAR Vs. KARTAR SINGH
|
May 4, 1990 |
|
VIJAY KUMAR BEHAL Vs. POONAM @ BABBI
|
February 16, 1990 |
|
VIJAY NAGPAL Vs. MAHANT SANT SWAROOP
|
March 12, 1990 |
|
VIJAY RANI Vs. SH NASIB CHAND SHARMA
|
January 11, 1990 |
|
VIKRAM STEERING AND LINKAGES PVT LTD Vs. STATE OF HARYANA
|
May 8, 1990 |
|
VIMAL KUMAR Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
May 14, 1990 |
|
VIMISH JAIN Vs. UNION OF INDIA
|
November 6, 1990 |
|
VINAY KUMAR Vs. STATE OF HARYANA
|
January 30, 1990 |
|
VINOD KUMAR Vs. SMT. KIRAN
|
March 1, 1990 |
|
VINOD KUMAR Vs. STATE OF HARYANA & ANR.
|
August 28, 1990 |
|
VINOD KUMAR Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
September 11, 1990 |
|
VINOD KUMAR Vs. PARAMJIT KAUR
|
March 14, 1990 |
|
VINOD KUMAR GAHIR Vs. PAWAN KUMARI
|
July 26, 1990 |
|
VINOD KUMAR GOYAL Vs. UNION TERRITORY
|
December 14, 1990 |
|
VIRINDER KUMAR PANDIT Vs. GOVIND RICE FACTORY
|
May 10, 1990 |
|
VIRPAL KAUR Vs. PARSHINDER PAL SINGH
|
March 27, 1990 |
|
WALAITI RAM Vs. HARNEK SINGH
|
September 3, 1990 |
|
WASDEV Vs. STATE OF PUNJAB
|
August 6, 1990 |
|
XPO XPERT PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
March 30, 1990 |
|
Y R BHARDWAJ Vs. SWARAN LATA
|
September 18, 1990 |
|
YADHVINDER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
February 16, 1990 |
|
YASHODA NANDAN Vs. STATE OF PUNJAB AND ORS.
|
July 26, 1990 |
|
YASHPAL Vs. BABU MANOHAR SHARMA
|
October 10, 1990 |
|
YOGDHEYAN SINGH Vs. DEVKI NANDAN
|
October 5, 1990 |
|
ZILA PARISHAD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
November 20, 1990 |
|
ZILE SINGH Vs. BALBIR SINGH
|
September 3, 1990 |
LOGIN