|
BIMLA SHARMA Vs. BHAGWAN DASS
|
January 5, 1988 |
|
NIRMALA Vs. STATE OF HARYANA
|
June 7, 1988 |
|
PREM RAJ GUPTA Vs. V.K. CHOPRA
|
January 21, 1988 |
|
A G BHAGWAT Vs. U T CHANDIGARH
|
February 23, 1988 |
|
A G BHAGWAT Vs. U T CHANDIGARH
|
December 23, 1988 |
|
A.R. DARSHI Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 1988 |
|
ABBEY SINGH Vs. STATE OF HARYANA
|
July 27, 1988 |
|
ABDUL RAHIM AND OTNERS Vs. YUSAF (DECEASED) THROGH HIS LEGAL REPRESEN- TATIVES, AND OTHERS
|
November 11, 1988 |
|
ABDUL SAMAD NASEPUR AND ANOTHER Vs. PUNJAB UNIVERSITY AND OTHERS
|
November 17, 1988 |
|
ABHEY RAM Vs. SHRIMATI KRISHNA RANI
|
April 18, 1988 |
|
ADARSH YAKHMI Vs. STATE OF PUNJAB
|
May 12, 1988 |
|
AFSAR GUJJAR Vs. BARKHA RAM
|
May 19, 1988 |
|
AJAIB SINGH Vs. GURBAKHASH SINGH AND OTHERS
|
July 28, 1988 |
|
AJAIB SINGH Vs. PRITAM SINGH
|
May 20, 1988 |
|
AJAY BUDHIRAJA Vs. UNION TERRITORY. CHANDIGARH
|
November 17, 1988 |
|
AJIT KAUR Vs. MANDIR JHOK HARI HAR
|
October 14, 1988 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
November 17, 1988 |
|
AJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 25, 1988 |
|
AJIT SINGH Vs. SAJJAN SINGH AND OTHERS
|
August 23, 1988 |
|
AJIT SINGH AND OTHERS Vs. HARDYAL SINGH (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
|
January 15, 1988 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
September 6, 1988 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
August 12, 1988 |
|
AJMER SINGH Vs. THE STATE OF HARYANA AND ANOTHER
|
June 9, 1988 |
|
AKHARA SHRI BRAHAM BUTA Vs. STATE OF PUNJAB
|
October 10, 1988 |
|
ALLAHABAD BANK, JULLUNDUR Vs. SHRI O.P. SINGLA, PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL, NEW DELHI AND ANOTHER
|
January 13, 1988 |
|
AMAR DITTA Vs. TULSI RAM
|
December 2, 1988 |
|
AMAR NATH Vs. BANSI LAL
|
August 3, 1988 |
|
AMAR SINGH Vs. AMRIT LAL
|
February 1, 1988 |
|
AMAR SINGH Vs. PERHLAD
|
October 4, 1988 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
January 4, 1988 |
|
AMAR SINGH REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA ETC.
|
September 19, 1988 |
|
AMARJEET SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 17, 1988 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
July 18, 1988 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB THROUGH THE JOINT DIRECTOR EXERCISING THE POWERS OF COMMISSIONER, PATIALA DIVISION AND OTHERS
|
June 1, 1988 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
August 18, 1988 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 5, 1988 |
|
AMARJIT SINGH GANDHI Vs. BALDEV SINGH
|
February 3, 1988 |
|
AMI LAL Vs. STATE OF HARYANA
|
June 16, 1988 |
|
AMRIK SINGH Vs. THE STATE OF PUNJAB
|
November 15, 1988 |
|
AMRIK SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
August 8, 1988 |
|
AMRIT DEVI (SMT.) Vs. VIJAY KATARIA
|
August 30, 1988 |
|
AMRIT LAL Vs. COMMISSIONER OF INCOME-TAX
|
December 2, 1988 |
|
AMRITSAR TRANSPORT CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 17, 1988 |
|
AMRITSAR TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 17, 1988 |
|
AMRO Vs. STATE OF PUNJAB
|
April 18, 1988 |
|
ANAND SARUP Vs. STATE OF PUNJAB
|
January 12, 1988 |
|
ANAND SINGH Vs. STATE OF HARYANA
|
January 29, 1988 |
|
ANANT RAM Vs. MURARI LAL
|
November 22, 1988 |
|
ANGREJ SINGH Vs. GURDIAL SINGH
|
April 28, 1988 |
|
ANIL KUMAR AND ORS. Vs. RANBIR SINGH
|
July 26, 1988 |
|
ANIL KUMAR CHOPRA Vs. M.K. KHOSLA
|
November 2, 1988 |
|
ANITA RANI JAIN Vs. STATE OF HARYANA
|
August 11, 1988 |
|
ANOKH SINGH Vs. STATE OF PUNJAB
|
February 11, 1988 |
|
APAR SINGH Vs. SPECIAL LAND ACQUISITION COLLECTOR
|
May 13, 1988 |
|
ARCHANA SAXENA Vs. MAHARSHI DAYANAND UNIVERSITY
|
August 22, 1988 |
|
ARUN KUMAR Vs. KAMLESH KUMARI
|
December 25, 1988 |
|
ARUN KUMAR Vs. KAMLESH KUMARI
|
November 1, 1988 |
|
ARUNA TRUST, MADHUBAN, KARNAL Vs. STATE OF HARYANA
|
June 1, 1988 |
|
ASHOK JAMNA DASS THAKKAR Vs. SHRI VARINDER KUMAR
|
September 6, 1988 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
November 18, 1988 |
|
ASHOK KUMAR Vs. RANDHIR SINGH
|
August 24, 1988 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 7, 1988 |
|
ASHOK KUMAR VERMA Vs. STATE OF PUNJAB
|
August 17, 1988 |
|
ASHOSH KUMAR Vs. AVTAR SINGH
|
June 2, 1988 |
|
ASHWINDER KAUR Vs. PUNJAB UNIVERSITY
|
November 30, 1988 |
|
ATMA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 26, 1988 |
|
ATUL JAIN Vs. STATE OF HARYANA
|
October 11, 1988 |
|
AVTAR KRISHAN SOOD AND ANR. Vs. STATE OF HARYANA AND ORS.
|
August 4, 1988 |
|
BABA GURDIAL SINGH Vs. KULWANT SINGH
|
August 1, 1988 |
|
BABA RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
May 13, 1988 |
|
BABBAR BHAN Vs. STATE OF HARYANA
|
January 7, 1988 |
|
BABU RAM Vs. MAHANT ARBINDU NATH
|
May 19, 1988 |
|
BABU RAM Vs. PREM SINGH
|
January 1, 1988 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
February 11, 1988 |
|
BAGHAPURANA CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 21, 1988 |
|
BAHADUR SINGH Vs. STATE OF HARYANA
|
February 15, 1988 |
|
BAISAKHI (DEAD) Vs. DEPUTY SECRETARY REHABILITATION-CUM-CHIEF SETTLEMENT COMMISSIONER
|
February 17, 1988 |
|
BAJ SINGH AND OTHERS Vs. SMT. GEJO AND OTHERS
|
February 11, 1988 |
|
BAJ SINGH AND OTHERS Vs. RAVINDER SINGH AND OTHERS
|
June 1, 1988 |
|
BAKSHI JASWANT SINGH Vs. SMT. PUSHPA DEVI AND OTHERS
|
January 15, 1988 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
August 2, 1988 |
|
BALA FINANCIERS P LTD Vs. UJJAR SINGH
|
November 18, 1988 |
|
BALBIR Vs. JAGDEV SINGH AND OTHERS
|
August 23, 1988 |
|
BALBIR DEWAN COLD STORAGE AND GENERAL MILLS Vs. NAVEEN CHANDER
|
December 1, 1988 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
August 2, 1988 |
|
BALBIR SINGH SAINI Vs. STATE OF HARYANA
|
September 12, 1988 |
|
BALDEV RAJ Vs. DHARMO RANI AND OTHERS
|
August 2, 1988 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
February 24, 1988 |
|
BALDEV SINGH Vs. STATE
|
November 3, 1988 |
|
BALDEV SINGH Vs. GURBACHAN SINGH & OTHERS
|
October 4, 1988 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
November 7, 1988 |
|
BALDEV SINGH Vs. STATE OF PUNJAB THRU THE HOME SECY TO GOVT PUNJAB, CHANDIGARH
|
September 1, 1988 |
|
BALDEV SINGH RANDHAWA Vs. UNION OF INDIA AND OTHERS
|
November 26, 1988 |
|
BALDEV SINGH SIVIA Vs. STATE OF PUNJAB
|
September 5, 1988 |
|
BALDEV TAYAL Vs. STATE OF HARYANA
|
January 7, 1988 |
|
BALHAR SINGH Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
BALI RAM Vs. MUNSHI RAM
|
October 31, 1988 |
|
BALJIT KAUR Vs. SURJIT SINGH
|
August 22, 1988 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
September 6, 1988 |
|
BALJIT SINGH CHAUHAN Vs. STATE OF HARYANA
|
December 2, 1988 |
|
BALJIT SINGH SARPANCH Vs. STATE OF PUNJAB
|
April 25, 1988 |
|
BALKAR SINGH Vs. COMMISSIONER JULLUNDUR DIVISION
|
September 15, 1988 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
May 27, 1988 |
|
BALRAJ (BALRAJ SINGH) Vs. STATE OF HARYANA
|
January 5, 1988 |
|
BALRAJ AHUJA Vs. STATE OF PUNJAB
|
May 10, 1988 |
|
BALRAM Vs. STATE OF HARYANA
|
October 5, 1988 |
|
BALWAN SINGH Vs. STATE OF HARYANA
|
August 18, 1988 |
|
BALWAN SINGH @ LAL Vs. STATE OF PUNJAB
|
September 21, 1988 |
|
BALWAN SINGH HUDA Vs. HARYANA STATE THROUGH THE COLLECTOR, KARNAL
|
May 26, 1988 |
|
BALWANT KAUR Vs. NIRMAL SINGH
|
December 15, 1988 |
|
BALWANT SING Vs. STATE OF PUNJAB
|
September 19, 1988 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 10, 1988 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
January 4, 1988 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
June 2, 1988 |
|
BALWANT SINGH Vs. UNION OF INDIA
|
October 27, 1988 |
|
BALWANT SINGH Vs. NEW SUTLEJ TRANSPORT CO P LTD
|
October 27, 1988 |
|
BALWANT SINGH KHERA, PRESIDENT GOVERNMENT PRIMARY TEACHERS ASSOCIATION,PUNJAB, PHAGWARA ROAD, HOSHIARPUR AND OTHERS Vs. SECRETARY, EDUCATION DEPARTMENT,PUNJAB,CHANDIGARH AND OTHERS
|
February 29, 1988 |
|
BALWINDER Vs. STATE OF PUNJAB
|
January 8, 1988 |
|
BALWINDER KAUR Vs. SHAMSHER PAL SINGH
|
July 18, 1988 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 1988 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 1988 |
|
BALWINDER SINGH Vs. TARLOK CHAND
|
September 22, 1988 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
November 15, 1988 |
|
BANARSI DASS Vs. STATE OF HARYANA
|
September 14, 1988 |
|
BANARSI DASS MITTAL Vs. HOUSING BOARD
|
January 14, 1988 |
|
BANTA SINGH Vs. UNION OF INDIN
|
May 17, 1988 |
|
BAREJA KNIPPING FASTENERS LTD Vs. KOCHAR BROTHERS
|
November 18, 1988 |
|
BARI DOAB BANK LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 29, 1988 |
|
BARKAT RAM Vs. S. HARPAL SINGH GILL FAMILY TRUST
|
December 2, 1988 |
|
BARU RAM Vs. GRAM PANCHAYAT
|
September 27, 1988 |
|
BASAL TOOL COMPANY Vs. INCOME-TAX OFFICER
|
September 21, 1988 |
|
BATRA FILMS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 19, 1988 |
|
BAWA DASS Vs. REGISTRAR CO OP SOC PUNJAB
|
July 18, 1988 |
|
BAWA GURDIAL SINGH Vs. KULWANT SINGH (DECEASED) THROUGH HIS LEGAL REPRESENTATIVE JATHEDAR BISHAN SINGH
|
August 1, 1988 |
|
BAWA LACHHMAN DASS AND ANOTHER Vs. THE COLLECTOR, KURUKSHETRA AND OTHERS
|
February 22, 1988 |
|
BEANT KAUR Vs. BHOLI
|
October 4, 1988 |
|
BEER SINGH (BIR SINGH) Vs. UNION OF INDIA THROUGH THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
April 22, 1988 |
|
BHAG SINGH Vs. FINANCIAL COMMISSIONER
|
October 5, 1988 |
|
BHAG SINGH MAJOR AND OTHERS Vs. MAJOR DALJIT SINGH AND OTHERS
|
July 8, 1988 |
|
BHAGWAN DASS Vs. STATE
|
August 22, 1988 |
|
BHAGWAN DASS Vs. SURESH KUMAR
|
August 25, 1988 |
|
BHAGWAN DASS AND OTHERS Vs. SURINDER KUMAR AND ANOTHER
|
May 26, 1988 |
|
BHAGWAN DUTT SHARMA GOVERNMENT HIGH SCHOOL, ROOPGARH AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA, EDUCATION DEPARTMENT, CHANDIGARH AND ANOTHER
|
May 12, 1988 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
May 25, 1988 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
January 27, 1988 |
|
BHAJAN SINGH Vs. GURNAM SINGH
|
October 26, 1988 |
|
BHIM SINGH Vs. GRAM PANCHAYAT
|
September 13, 1988 |
|
BHOGA SINGH Vs. STATE OF PUNJAB
|
May 9, 1988 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
September 22, 1988 |
|
BHORIA Vs. STATE OF HARYANA
|
July 19, 1988 |
|
BHUPINDER PAL SINGH Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
|
November 7, 1988 |
|
BHUPINDER SINGH Vs. PRIMARY LAND MORTGAGE BANK
|
July 18, 1988 |
|
BHUPINDER SINGH AND OTHERS Vs. PANJAB UNIVERSITY
|
September 21, 1988 |
|
BHUPINDER SINGH DHILLON Vs. KARNAIL SINGH
|
October 10, 1988 |
|
BHURA SINGH A Vs. STATE OF PUNJAB
|
June 8, 1988 |
|
BIMLA DEVI Vs. STATE OF PUNJAB
|
August 12, 1988 |
|
BIMLA DEVI Vs. NATIONAL INSURANCE CO LTD
|
August 4, 1988 |
|
BIMLA DEVI AND OTHERS Vs. DES RAJ (DIED) AND HIS L. RS. SMT. BHAGWANTI
|
May 9, 1988 |
|
BIMLA SHARMA Vs. RAVINDER KUMAR
|
January 5, 1988 |
|
BIRINDER KAUR MANSHAHIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.
|
August 5, 1988 |
|
BISHAM VIR SINGH Vs. MADAN LAL
|
May 25, 1988 |
|
BISHAMBER DAYAL Vs. HARISH CHAND AND OTHERS
|
February 18, 1988 |
|
BISHAN DASS Vs. SADHU RAM
|
May 25, 1988 |
|
BISHAN DASS AND OTHERS Vs. THE MUNICIPAL COMMITTEE, SAMALKHA, THROUGH ITS CHIEF EXECUTIVE OFFICER AND ANOTHER
|
July 19, 1988 |
|
BRAHM DASS, PATWARI Vs. STATE OF PUNJAB
|
January 13, 1988 |
|
BRIGADIER (RETD.) HARBANS SINGH SEKHON Vs. UNION TERRITORY OF CHANDIGARH
|
July 28, 1988 |
|
BRIJ BHUSHAN Vs. MAM CHAND
|
November 1, 1988 |
|
BRIJ BHUSHAN Vs. MAM CHAND
|
January 11, 1988 |
|
BRIJ INDER MOHAN Vs. PUSHPA DEVI
|
December 2, 1988 |
|
BRIJ PAL Vs. STATE OF HARYANA
|
September 21, 1988 |
|
BUDHA SINGH Vs. STATE OF PUNJAB
|
October 14, 1988 |
|
CAMBRIDGE WOOLLEN MILLS Vs. SUPERINTENDENT OF C E
|
October 7, 1988 |
|
CENTRAL BANK OF INDIA Vs. SUNDER LAL AND ORS.
|
May 27, 1988 |
|
CENTRAL WAREHOUSING CORPORATION Vs. REGISTRAR FOR REGISTRATION OF DOCUMENTS-CUM-COLLECTOR
|
June 3, 1988 |
|
CHAMELI DEVI Vs. CHARAN DASS
|
December 15, 1988 |
|
CHAMPA DEVI Vs. JAGDISH PARSHAD
|
August 29, 1988 |
|
CHAMPA RANI Vs. RAJ SUKH NANDAN
|
February 8, 1988 |
|
CHAN PARKASH Vs. TARA SINGH AND ANOTHER
|
May 19, 1988 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
CHAND Vs. CENTRAL BANK OF INDIA
|
February 23, 1988 |
|
CHAND RANI Vs. SUNITA RANI
|
May 13, 1988 |
|
CHANDAN SINGH KANG (DECEASED) Vs. GURDIAL SINGH AND OTHERS
|
January 20, 1988 |
|
CHANDER DATT Vs. SONPEPAT CENTRAL CO OP BANK LTD
|
August 8, 1988 |
|
CHANDER KUMAR ANAND Vs. DAROPADI DEVI ALIAS AGYA WANTI
|
September 13, 1988 |
|
CHANDER MOHAN KHULLAR Vs. SMT. KIRAN KHULLAR
|
September 28, 1988 |
|
CHANDER PARKASH Vs. GRAM PANCHAYAT
|
October 13, 1988 |
|
CHANDER PARKASH MALHOTRA Vs. STATE OF PUNJAB AND ORS.
|
September 8, 1988 |
|
CHANDERWATI Vs. RAJE LAL
|
July 19, 1988 |
|
CHANDGI RAM Vs. CHIEF CANAL OFFICER
|
August 30, 1988 |
|
CHANDRAWALI Vs. BALWINDER SINGH
|
September 1, 1988 |
|
CHANNU Vs. GRAM PANCHAYAT, GADANI, TEHSIL AND DISTRICT KAPURTHALA THROUGH ITS SARPANCH AND OTHERS
|
September 6, 1988 |
|
CHARAN DASS Vs. MUNICIPAL COMMITTEE
|
October 13, 1988 |
|
CHARAN SINGH Vs. DEV RAJ
|
June 3, 1988 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
August 31, 1988 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
CHARAN SINGH Vs. STATE OF HARYANA
|
April 19, 1988 |
|
CHARAN SINGH AND ORS. Vs. SARDUL SINGH AND ORS.
|
April 29, 1988 |
|
CHARANJI LAL Vs. DEV RAJ KALRA
|
July 26, 1988 |
|
CHARANJIT KAUR Vs. PARMINDER SINGH
|
September 6, 1988 |
|
CHARANJIT KAUR Vs. UNION OF INDIA THROUGH SECRETARY, DEFENCE, GOVERNMENT OF INDIA, NEW DELHI
|
July 21, 1988 |
|
CHARANJIT SINGH GREWAL ALIAS GOGGI Vs. INDERJIT KAUR
|
June 1, 1988 |
|
CHATTAR SINGH Vs. STATE OF HARYANA
|
January 20, 1988 |
|
CHATTAR SINGH EX-SARPANCH Vs. STATE OF HARYANA
|
April 27, 1988 |
|
CHAUDHRY SUBE SINGH Vs. H.G. TRIGHATIA
|
December 21, 1988 |
|
CHHAJJU SINGH Vs. STATE OF PUNJAB
|
May 17, 1988 |
|
CHHAJU RAM AND OTHERS Vs. RAM NATH AND OTHERS
|
May 3, 1988 |
|
CHHOTU Vs. CHHOTU
|
May 13, 1988 |
|
CHIRANJI LAL Vs. SUBASH CHAND
|
February 12, 1988 |
|
CHONOT Vs. INDUSTRIAL CABLES (INDIA) LIMITED RAJPURA
|
January 27, 1988 |
|
CHUNI Vs. HARYANA STATE
|
August 11, 1988 |
|
COLLECTOR, DISTRICT FARIDKOT Vs. DEVINDER SINGH
|
August 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KANTI KUMAR SHARMA
|
December 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. AMRISTAR SUGAR MILLS COMPANY LIMITED
|
May 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SUNDER DASS SETHIA C AND P FACTORY
|
August 23, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SAJJAN SINGH MALIK DR
|
October 6, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY FREEWHEELS PRIVATE LIMITED NO 1
|
November 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GURYANI BRIJ BALLABH KAUR TRUST
|
November 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED NO 3
|
November 17, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
|
November 17, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH SERVICE IRON AND STEEL ROLLING MILLS
|
November 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. A K TIMBER TRADERS
|
November 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GULATI S S
|
November 24, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED NO 4
|
November 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY FREEWHEELS PRIVATE LIMITED NO 2
|
December 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL SETH
|
November 21, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PREM SINGH DEVIDITTA MAL
|
December 2, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO LTD
|
December 2, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. CHIRANJI LAL MULTANI MAL RAI BAHADUR P LTD
|
December 15, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS BOMBAY PVT LTD
|
December 1, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PARAMOUNT PICTURES
|
December 1, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PURE DRINKS NEW DELHI PVT LTD
|
December 1, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. VARINDER KUMAR
|
December 1, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
November 25, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR
|
November 28, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. DES RAJ KUL BHUSHAN
|
November 22, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. GOPI RAM MULAKH RAJ
|
November 22, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. MALTEX MALSTERS LTD
|
November 24, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. S S GULATI
|
November 24, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
|
November 24, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. TARLOK CHAND DESRAJ SINGH AND CO
|
November 24, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGJIT SINGH JASPAL SINGH
|
November 22, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SOCIETY HOSIERY FACTORY
|
November 21, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJINDER KUMAR
|
November 21, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. ROAD MASTER INDUSTRIES OF INDIA P LTD
|
November 21, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJINDER PAL JAIN
|
December 19, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. HARNAM SINGH HARBANS SINGH
|
December 16, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SERVICE IRON AND STEEL ROLLING MILLS
|
November 15, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. JAIN STEEL ROLLING MILLS
|
November 15, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. BHARAT PRINTING MACHINE MFG CO
|
November 7, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. AVERY CYCLE INDUSTRIES P LTD
|
November 8, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. HARDEEP HOSIERY MILLS LTD
|
November 8, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. PRITHIPAL SINGH AND CO
|
November 3, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. DAYACHAND HARDIAL
|
November 7, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. ANAND RUBBER AND PLASTICS P LTD
|
November 7, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIV SINGH
|
November 7, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
November 17, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
|
November 17, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SOHAN LAL SAVINDER SINGH JAGADHRI
|
November 17, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. RAVINDER KUMAR
|
November 16, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. BHUSHAN INDUSTRIAL CO P LTD
|
November 16, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. CHAMAN SILK MILLS
|
November 17, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. MURARI LAL AHUJA AND SONS
|
November 15, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. HARBHAGWAN
|
November 16, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. NOHAR CHAND KAMLA WATI AND SONS
|
October 11, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. HAR PARSHAD
|
October 5, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. KULDIP INDUSTRIAL CORPORATION
|
September 26, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. DABRIWALA STEEL AND ENGINEERING CO LTD
|
August 23, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. DES RAJ CHIRANJI LAL STEEL ROLLING MILLS
|
August 29, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. GURCHARAN SINGH
|
August 31, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN WINE CONTRACTOR
|
August 22, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM AVTAR
|
August 23, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. METAL PRODUCTS OF INDIA
|
August 23, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SURINDER SUGAR STORE
|
August 24, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. SANT RAM MANGAT RAM
|
August 25, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. BHATINDA CHEMICALS AND BANASPATI MILLS P LTD
|
August 25, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. NATIONAL INDUSTRIAL CORPORATION
|
August 22, 1988 |
|
COMMISSIONER OF WEALTH-TAX Vs. AJAIB SINGH
|
August 9, 1988 |
|
COMMISSIONER OF WEALTH-TAX Vs. BALDEV INDER SINGH
|
May 26, 1988 |
|
CORPORATION BANK Vs. H S SANDHU
|
July 14, 1988 |
|
DABUR INDIA LTD. Vs. M/S. SWIFT. PHARMACEUTICALS P. LTD., INDUSTRIAL AREA, PHASE II, CHANDIGARH AND OTHERS
|
October 31, 1988 |
|
DALBIR SINGH Vs. STATE OF HARYANA
|
November 26, 1988 |
|
DALEL Vs. STATE OF HARYANA
|
January 15, 1988 |
|
DALIP KAUR AND OTHERS Vs. SOHAN SINGH AND OTHERS
|
September 6, 1988 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
November 3, 1988 |
|
DALJIT KAUR Vs. RUKMAN
|
July 11, 1988 |
|
DALJIT KAUR Vs. MUNICIPAL CORPORATION
|
June 10, 1988 |
|
DALJIT SINGH Vs. STATE OF PUNJAB
|
June 6, 1988 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
January 7, 1988 |
|
DAROPTI DEVI FAMILY TRUST Vs. CHIEF JUDICIAL MAGISTRATE
|
October 4, 1988 |
|
DARSHAN RAM Vs. NAZAR RAM
|
August 29, 1988 |
|
DARSHAN RAM Vs. STATE OF PUNJAB
|
January 8, 1988 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 13, 1988 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 8, 1988 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 23, 1988 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
June 22, 1988 |
|
DARSHAN SINGH AND OTHERS Vs. SUB-JUDGE 1ST CLASS, HOSHIARPUR AND OTHERS
|
September 19, 1988 |
|
DAULAT RAM Vs. DALIP SINGH AND OTHERS
|
November 11, 1988 |
|
DAYA NAND Vs. STATE OF HARYANA
|
January 19, 1988 |
|
DAYA SINGH DILBAR Vs. U.T. CHANDIGARH
|
February 9, 1988 |
|
DELHI BITUMEN SALES AGENCY Vs. STATE OF PUNJAB
|
January 20, 1988 |
|
DES RAJ Vs. STATE BANK OF PATIALA AND ANOTHER
|
November 11, 1988 |
|
DES RAJ BANSAL Vs. STATE OF HARYANA
|
September 1, 1988 |
|
DEV RAJ VOHRA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 15, 1988 |
|
DEV RATTAN Vs. STATE OF HARYANA
|
July 29, 1988 |
|
DEVI SAHAI Vs. MUNICIPAL COMMITTEE
|
July 15, 1988 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
February 29, 1988 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
June 6, 1988 |
|
DHALOO RAM Vs. STATE OF HARYANA
|
November 15, 1988 |
|
DHAN DEVI Vs. DEEPAK
|
September 16, 1988 |
|
DHAN RAJ THAPAR Vs. STATE OF PUNJAB
|
August 31, 1988 |
|
DHANNA SINGH Vs. TEJA SINGH
|
January 20, 1988 |
|
DHARAM CHAND Vs. THE STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR (P.W.D.) (SIC) MODEL TOWN AMBALA CITY
|
June 2, 1988 |
|
DHARAM KAUR Vs. GURDEV SINGH
|
May 9, 1988 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
July 21, 1988 |
|
DHARAM PAL Vs. FARIDABAD COMPLEX ADMINISTRATION
|
September 30, 1988 |
|
DHARAM SINGH Vs. STATE OF U T CHANDIGARH
|
February 26, 1988 |
|
DHARAM SINGH Vs. CHAIRMAN, CHANDIGARH HOUSING BOARD, CHANDIGARH
|
January 25, 1988 |
|
DHARAMPAL SINGH Vs. JASMA DEVI
|
June 1, 1988 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
July 25, 1988 |
|
DHARAMVIR TULI, ROHTAK Vs. ADARSH MEDICAL HALL
|
December 15, 1988 |
|
DHIAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD, CHANDIGARH AND OTHERS
|
December 16, 1988 |
|
DIAL SINGH Vs. STATE OF PUNJAB
|
January 25, 1988 |
|
DIDAR SINGH Vs. STATE OF HARYANA
|
July 21, 1988 |
|
DIDAR SINGH Vs. FINANCIAL COMMISSIONER
|
September 8, 1988 |
|
DIDAR SINGH RANDHAWA Vs. MOHINDER SINGH
|
August 23, 1988 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
September 12, 1988 |
|
DINESH Vs. STATE OF HARYANA
|
May 5, 1988 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
August 23, 1988 |
|
DR. BHAGWANT PAL SINGH AND ANOTHER Vs. MUNICIPAL COMMITTEE PATIALA THROUGH EXECUTIVE OFFICER/ADMINISTRATIVE AND OTHERS
|
May 20, 1988 |
|
DULI CHAND NARINDER KUMAR Vs. STATE OF HARYANA
|
December 2, 1988 |
|
DUNI CHAND Vs. DHARAMVIR
|
September 12, 1988 |
|
DUNNA RAM Vs. HARYANA STATE
|
May 30, 1988 |
|
E S I CORPN Vs. BHAG SINGH
|
May 19, 1988 |
|
FAQIR SINGH Vs. MAGHAR SINGH
|
August 23, 1988 |
|
FAQIR SINGH NAGRA Vs. CHIEF COMMISSIONER, CHANDIGARH AND OTHERS
|
January 8, 1988 |
|
FAQUIR CHAND AGGARWAL Vs. THE STATE OF HARYANA AND ANOTHER
|
January 21, 1988 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. VIJAY KUMAR
|
February 5, 1988 |
|
FATEH SINGH Vs. STATE OF PUNJAB
|
May 27, 1988 |
|
FATTA Vs. FINANCIAL COMMISSIONER
|
January 19, 1988 |
|
FAZAL RAJ Vs. MRS. ANITA C. SINGH AND ANOTHER
|
December 14, 1988 |
|
FIRM JAWALA PARSAD TIRATH RAM Vs. SADHU RAM
|
August 8, 1988 |
|
FIRM MOHAN LAL DHANPAT RAI Vs. SMT. KIRNO DEVI
|
September 23, 1988 |
|
FOOD CORPORATION OF INDIA Vs. SALES TAX TRIBUNAL
|
September 28, 1988 |
|
FOOD CORPORATION OF INDIA Vs. BRIJ LAL BHARAT BHUSAN RICE MILLS
|
July 11, 1988 |
|
FOOD CORPORATION OF INDIA, BARAH KHAMBA ROAD, NEW DELHI Vs. M/S RAMA MILLS SHAHBAD MARKANDA, TEHSIL TANESAR
|
February 1, 1988 |
|
FOOD SPECIALITIES LTD Vs. PRESIDING OFICER
|
March 11, 1988 |
|
G. DHARMARAJAN Vs. JAI BHAGWAN
|
October 6, 1988 |
|
GANESH DASS Vs. STATE OF HARYANA
|
January 8, 1988 |
|
GHARSI Vs. THE COLLECTOR, NARNAUL, DISTRICT MOHINDERGARH AND OTHERS
|
February 9, 1988 |
|
GIAN CHAND LUTHRA Vs. STATE OF PUNJAB
|
August 22, 1988 |
|
GIAN KAUR Vs. STATE OF PUNJAB
|
July 19, 1988 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
October 6, 1988 |
|
GIAN SINGH GANDHI OF CHANDIGARH Vs. SURJIT SINGH OF AMRITSAR
|
December 22, 1988 |
|
GOKAL CHAND ALIAS GOKAL SINGH Vs. STATE OF PUNJAB
|
October 31, 1988 |
|
GOMTI DEVI Vs. KALKA CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
|
July 22, 1988 |
|
GOPAL SINGH Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
December 17, 1988 |
|
GOPAL SINGH Vs. LAND ACQUISITION COLLECTOR
|
October 17, 1988 |
|
GOPI CHAND Vs. STATE OF PUNJAB
|
January 25, 1988 |
|
GORDHAN Vs. NARAIN DASS ETC.
|
October 14, 1988 |
|
GRAM PANCHAYAT Vs. COMMISSIONER
|
November 17, 1988 |
|
GRAM PANCHAYAT AND GRAM SABHA OF VILLAGE JAWALAPUR Vs. RAM PARTAP
|
October 7, 1988 |
|
GRAM PANCHAYAT GOBINDPURA, DISTRICT BHATINDA Vs. SUB DIVISIONAL MAGISTRATE, BHATINDA
|
October 14, 1988 |
|
GRAM PANCHAYAT NURWALA Vs. TARA CHAND
|
September 12, 1988 |
|
GRAM PANCHAYAT OF VILLAGE BAGAN Vs. THE COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
|
December 12, 1988 |
|
GRAM PANCHAYAT VILLAGE BASHAMBERPURA Vs. SARDARA SINGH AND ANR.
|
July 29, 1988 |
|
GRAM PANCHAYAT/GRAM SABHA, MUNAK KALAN, HOSHIARPUR Vs. GURDEV SINGH
|
September 6, 1988 |
|
GULSHAN KUMAR DATTA Vs. JASBIR NAYYAR AND ANR.
|
September 23, 1988 |
|
GULZAR KHAN Vs. GRAM PANCHAYAT VILLAGE BORA KALAN
|
September 19, 1988 |
|
GULZARA SINGH Vs. SADHU SINGH ETC.
|
March 23, 1988 |
|
GUPTA MEDICAL STORE Vs. TRANSPORT CORPORATION OF INDIA PVT LTD
|
August 22, 1988 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
May 6, 1988 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
January 5, 1988 |
|
GURBUX SINGH Vs. STATE OF PUNJAB
|
December 8, 1988 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 12, 1988 |
|
GURCHARAN SINGH Vs. P S E B PATIALA
|
August 22, 1988 |
|
GURCHARAN SINGH Vs. PUNJAB STATE, THROUGH, SECRETARY TRANSPORT DEPT. CHANDIGARH AND OTHERS
|
April 2, 1988 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 27, 1988 |
|
GURDARASHAN SINGH MAN Vs. MANMOHAN SINGH KAPOOR
|
September 28, 1988 |
|
GURDEV KAUR Vs. MEHAR SINGH
|
July 28, 1988 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
November 16, 1988 |
|
GURDEV SINGH AND ONOTHER Vs. SHANTI AND OTHERS
|
July 11, 1988 |
|
GURDEV SINGH SARPANCH Vs. STATE OF PUNJAB
|
February 3, 1988 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
June 1, 1988 |
|
GURDIAL SINGH Vs. CHHAJA SINGH
|
September 20, 1988 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
September 27, 1988 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
January 8, 1988 |
|
GURDIAL SINGH AND ORS. Vs. STATE OF HARYANA AND ANR.
|
October 6, 1988 |
|
GURDIAL SINGH AND ORS. Vs. PREM SINGH AND ORS.
|
August 25, 1988 |
|
GURDIP SINGH Vs. STATE OF HARYANA
|
January 11, 1988 |
|
GURDIP SINGH Vs. TARA SINGH
|
January 19, 1988 |
|
GURDIP SINGH Vs. STATION HOUSE OFFICER, P.S. BANGA
|
September 27, 1988 |
|
GURJIT SINGH SANDHU Vs. RUPINDER KAUR
|
September 19, 1988 |
|
GURKIRPAL SINGH Vs. UNION OF INDIA
|
November 22, 1988 |
|
GURMANTER SINGH Vs. STATE OF HARYANA
|
January 19, 1988 |
|
GURMEET KAUR AND OTHERS Vs. SURJIT SINGH AND ANOTHER
|
October 26, 1988 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
August 18, 1988 |
|
GURMEET SINGH Vs. AJMER SINGH AND OTHERS
|
November 30, 1988 |
|
GURMEJ KAUR Vs. BALBIR KAUR
|
August 10, 1988 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
May 27, 1988 |
|
GURMEJ SINGH Vs. STATE OF HARYANA
|
September 14, 1988 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
September 26, 1988 |
|
GURMIT KAUR Vs. STATE OF PUNJAB
|
September 14, 1988 |
|
GURMIT KAUR Vs. STATE OF PUNJAB
|
January 7, 1988 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
September 5, 1988 |
|
GURMUKH SINGH Vs. KAMLA
|
January 20, 1988 |
|
GURMUKH SINGH Vs. DIRECTOR
|
October 4, 1988 |
|
GURMUKH SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
August 4, 1988 |
|
GURMUKH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 1988 |
|
GURNAM SINGH Vs. GRAM PANCHAYAT VILLAGE MANGOLI, TEHSIL RAJPURA DISTRICT PATIALA AND OTHERS
|
July 25, 1988 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
May 12, 1988 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
September 6, 1988 |
|
GURNAM SINGH Vs. THE DISTRICT DEVELOPMENT OFFICER (COLLECTOR) PATIALA AND ANOTHER
|
August 1, 1988 |
|
GURSEWAK SINGH Vs. HARNAM SINGH
|
December 19, 1988 |
|
H C CHANDNA Vs. U T CHANDIGARH
|
October 6, 1988 |
|
H L RANDEV Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
May 27, 1988 |
|
H S AGRICULTURAL MARKETING BOARD Vs. TARA CHAND
|
September 21, 1988 |
|
H.C. AMAR SINGH Vs. STATE OF HARYANA
|
June 20, 1988 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
June 17, 1988 |
|
HANS RAJ AND OTHERS Vs. STATE OF PUNJAB
|
August 22, 1988 |
|
HANS RAJ JAIN Vs. BISHAMBER DYAL
|
February 3, 1988 |
|
HANS RAJ PURI Vs. HARYANA STATE
|
August 18, 1988 |
|
HAR DAYAL SINGH Vs. PUNJAB NATIONAL BANK
|
November 18, 1988 |
|
HAR NARAIN Vs. SANTOSH KUMAR
|
April 22, 1988 |
|
HARBANS LAL Vs. STATE OF HARYANA
|
October 14, 1988 |
|
HARBANS LAL Vs. CENTRAL BANK OF INDIA
|
September 5, 1988 |
|
HARBANS LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 13, 1988 |
|
HARBANS LAL VERMA Vs. M/S REETA & ASSOCIATES AND OTHERS
|
May 25, 1988 |
|
HARBANS SINGH Vs. RAJINDER RAJAN
|
February 23, 1988 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
May 19, 1988 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 10, 1988 |
|
HARBANS SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 13, 1988 |
|
HARBANS SINGH AND OTHERS Vs. BHAJAN SINGH AND OTHERS
|
July 26, 1988 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
August 26, 1988 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
January 19, 1988 |
|
HARBHAJAN SINGH II AND OTHERS Vs. THE PUNJAB AND HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR AND OTHERS
|
February 26, 1988 |
|
HARBHEJ SINGH Vs. STATE OF PUNJAB
|
January 28, 1988 |
|
HARCHAND Vs. AKHTAR HUSSAIN KHAN
|
September 27, 1988 |
|
HARDEEP SINGH Vs. STATE OF HARYANA
|
January 8, 1988 |
|
HARDEV SINGH Vs. KRISHNA DEVI
|
May 27, 1988 |
|
HARDIAL SINGH SIDHU Vs. STATE OF PUNJAB
|
August 22, 1988 |
|
HARDYAL KAUR Vs. STATE OF PUNJAB
|
October 14, 1988 |
|
HARI CHAND JHULKA Vs. KARTAR SINGH
|
August 10, 1988 |
|
HARI RAM CHOPRA Vs. SHIV MANDIR TRUST COMMITTEE
|
October 5, 1988 |
|
HARI SINGH Vs. STATE OF HARYANA
|
August 22, 1988 |
|
HARI SINGH Vs. NACHHATTER SINGH
|
January 25, 1988 |
|
HARI SINGH & SONS Vs. DEVINDER NATH SHARMA
|
December 21, 1988 |
|
HARINDER KAUR Vs. STATE OF PUNJAB
|
December 7, 1988 |
|
HARISH CHAND Vs. BABLI RANI
|
July 26, 1988 |
|
HARNAM KAUR Vs. MALKIAT SINGH
|
August 17, 1988 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
October 31, 1988 |
|
HARNEK SINGH Vs. PADAM KUMAR
|
December 6, 1988 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
August 26, 1988 |
|
HARNEK SINGH Vs. BIR SINGH AND OTHERS
|
October 31, 1988 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
August 10, 1988 |
|
HARVINDER SINGH @ TOPU Vs. STATE OF PUNJAB
|
January 6, 1988 |
|
HARYANA AGRO INDUSTRIES CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR Vs. ISH KUMAR
|
May 6, 1988 |
|
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. J K AGGARWAL
|
September 13, 1988 |
|
HARYANA STATE ELECTRICITY BOARD Vs. CHHOTU RAM
|
October 14, 1988 |
|
HARYANA STATE ELECTRICITY BOARD Vs. J.S. CHOTANI
|
February 1, 1988 |
|
HAZRAN Vs. ABDUL REHMAN
|
October 7, 1988 |
|
HIGHWAY CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 15, 1988 |
|
HIMACHAL ROAD TRANSPORT Vs. KAUSHALYA DEVI
|
August 31, 1988 |
|
HINDUSTAN VEGETABLE OILS CORPORATION LIMITED Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
HIRA AND ANOTHER Vs. SMT. GURBACHAN KAUR
|
May 11, 1988 |
|
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD Vs. URMAR HARMONIUM REED WORKSHOP C I S LTD
|
November 30, 1988 |
|
HUKAM CHAND JINDAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 23, 1988 |
|
I S CHAHAL Vs. STATE OF PUNJAB
|
May 10, 1988 |
|
INDER MOHAN AGGARWAL HUF Vs. COMMISSIONER OF INCOME-TAX
|
August 22, 1988 |
|
INDER SAIN JAIN Vs. M/S SATISH METAL INDUSTRIES THROUGH ITS PARTNERS
|
January 4, 1988 |
|
INDER SINGH Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT PUNJAB AND ANOTHER
|
May 3, 1988 |
|
INDER SINGH Vs. STATE OF HARYANA
|
May 17, 1988 |
|
INDER SINGH Vs. STATE OF HARYANA
|
September 22, 1988 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
May 30, 1988 |
|
INDER SINGH Vs. STATE OF HARYANA
|
September 27, 1988 |
|
INDERJIT SINGH Vs. SUSHMA RANI
|
February 3, 1988 |
|
INDERJIT SINGH Vs. RANDHIR SINGH
|
November 4, 1988 |
|
INDERJIT SINGH Vs. SAHIB SINGH
|
September 9, 1988 |
|
INDERJIT SINGH SEKHON AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 13, 1988 |
|
INDIAN OIL CORPORATION Vs. MUNICIPALITY THANESAR
|
November 1, 1988 |
|
INDIAN RED CROSS SOCIETY Vs. ADDITIONAL LABOUR COURT
|
February 9, 1988 |
|
INDRAJ Vs. AMI LAL
|
January 20, 1988 |
|
IQBAL SINGH Vs. THE MANAGER, TRADERS BANK OF INDIA LTD.
|
September 8, 1988 |
|
IQBAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 5, 1988 |
|
ISHAR DASS GOEL Vs. LABOUR COURT
|
January 11, 1988 |
|
ISHWAR SINGH AND ORS. Vs. SHER SINGH AND ORS.
|
May 9, 1988 |
|
J M P INDUSTRIES Vs. UNION OF INDIA
|
September 29, 1988 |
|
JAGAT SINGH AND OTHERS Vs. SANJAY KUMAR AND OTHERS
|
December 12, 1988 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
September 27, 1988 |
|
JAGDEV SINGH Vs. CHAND KAUR AND ANOTHER
|
August 2, 1988 |
|
JAGDISH LAL Vs. STATE OF PUNJAB
|
May 24, 1988 |
|
JAGDISH LAL KALRA Vs. M/S JAGDISH CHAND SATISH KUMAR
|
September 9, 1988 |
|
JAGDISH RAI Vs. GANGA DHAR JAMNAKAWALA
|
August 29, 1988 |
|
JAGDISH RAI JAM Vs. STATE OF PUNJAB
|
January 11, 1988 |
|
JAGDISH SHARMA Vs. STATE OF HARYANA
|
July 26, 1988 |
|
JAGGA SINGH Vs. STATE OF PUNJAB
|
September 1, 1988 |
|
JAGIR SINGH Vs. GRAM PANCHAYAT
|
September 19, 1988 |
|
JAGIR SINGH Vs. PUNJAB AND SIND BANK AND OTHERS
|
November 8, 1988 |
|
JAGJIT SINGH ALIAS KULJIT SINGH Vs. UNION TERRITORY, CHANDIGARH
|
May 27, 1988 |
|
JAGJIT SINGH AND OTHERS Vs. PUNJAB STATE TUBEWELL CORPORATION LTD THROUGH MANAGING DIRECTOR, CHANDIGARH AND OTHERS
|
February 11, 1988 |
|
JAGJIT SINGH KANG Vs. SHAKUNTLA VERMA
|
August 10, 1988 |
|
JAGMOHAN KAUR Vs. SURINDER SINGH TALAB
|
October 3, 1988 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
October 4, 1988 |
|
JAI KRISHAN Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
December 14, 1988 |
|
JAI NARAIN Vs. MARKET COMMITTEE
|
January 7, 1988 |
|
JAI NARAIN Vs. STATE OF HARYANA
|
October 7, 1988 |
|
JAI PAL Vs. PANMESHWARI AND ANOTHER
|
May 9, 1988 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
June 15, 1988 |
|
JAI PARKASH GUPTA Vs. COMMISSIONER OF INCOME-TAX
|
October 31, 1988 |
|
JAI RAM Vs. ASSISTANT COLLECTOR
|
September 5, 1988 |
|
JAIBIR SINGH Vs. SURAJ BHAN AND OTHERS
|
June 9, 1988 |
|
JAIMAL SINGH Vs. STATE OF HARYANA
|
February 25, 1988 |
|
JALANDHAR CENTRAL CO OPERATIVE BANK EMPLOYEES UNION (REGD ) Vs. STATE OF PUNJAB
|
April 28, 1988 |
|
JALANDHAR COLD STORAGE Vs. COLLECTOR LAND ACQUISITION
|
August 4, 1988 |
|
JAPSON INTERNATIONAL Vs. STATE BANK OF INDIA
|
October 12, 1988 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
January 27, 1988 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
November 2, 1988 |
|
JASBIR KAUR Vs. KAMALJIT KAUR
|
February 9, 1988 |
|
JASBIR KAUR Vs. BASANT KAUR
|
May 17, 1988 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
December 1, 1988 |
|
JASBIR SINGH Vs. PUNJAB UNIVERSITY
|
July 21, 1988 |
|
JASBIR SINGH SANDHU Vs. GURBINDER KAUR
|
August 10, 1988 |
|
JASMER CHAND Vs. STATE OF HARYANA
|
September 30, 1988 |
|
JASPAL BAJWA AND ORS. Vs. DALBIR SINGH AND ORS.
|
February 4, 1988 |
|
JASPAL KAUR Vs. INDER SINGH
|
May 6, 1988 |
|
JASWANT RAI Vs. LAND ACQUISITION COLLECTOR P U L D MOHALI
|
December 17, 1988 |
|
JASWANT RAI TENEJA Vs. SHRI SHAM LAL
|
November 18, 1988 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
May 30, 1988 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
May 5, 1988 |
|
JASWANT SINGH ALIAS ROOP SINGH Vs. STATE OF PUNJAB
|
January 21, 1988 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 4, 1988 |
|
JATINDER PAL SINGH Vs. STATE OF PUNJAB
|
May 24, 1988 |
|
JAWAHAR LAL Vs. AMRITSAR IMPROVEMENT TRUST
|
September 23, 1988 |
|
JAWANTI DEVI Vs. BAWA SINGH
|
November 11, 1988 |
|
JEET RAM Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
JIWAN DASS Vs. STATE OF HARYANA AND ANR.
|
October 31, 1988 |
|
JIWAN PARKASH AGGARWAL Vs. M/S KAY TIMBER TRADERS
|
September 12, 1988 |
|
JIWAN SINGH Vs. STATE OF PUNJAB TL
|
May 6, 1988 |
|
JODH SINGH Vs. KRISHAN KUMAR
|
September 29, 1988 |
|
JOGA SINGH Vs. B S DHALIWAL
|
August 8, 1988 |
|
JOGDARSHAN Vs. LEELA DEVI
|
May 17, 1988 |
|
JOGINDER KUMAR SOOD Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
JOGINDER LAL MUNJAL Vs. RAM SARUP GUPTA
|
December 22, 1988 |
|
JOGINDER PAUL Vs. MAHANT JAMNA GIR CHELA BAWA GIR
|
September 8, 1988 |
|
JOGINDER PAUL ETC. Vs. MOHAN LAL JAIN AND ANOTHER
|
November 18, 1988 |
|
JOGINDER SINGH Vs. HARBHAJAN SINGH
|
September 5, 1988 |
|
JOGINDER SINGH Vs. JAWALA SINGH
|
August 11, 1988 |
|
JOGINDER SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
August 8, 1988 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
September 14, 1988 |
|
JOGINDER SINGH AND ANOTHER Vs. KARAM SINGH
|
August 5, 1988 |
|
JOGINDER SINGH GULATI Vs. STATE OF PUNJAB
|
January 18, 1988 |
|
JOGINDER SINGH, P.T.I. AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 8, 1988 |
|
JULLUNDUR TRANSPORT COOPERATIVE SOCIETY LTD. Vs. RAJ WALI AND ORS.
|
October 4, 1988 |
|
K G CHOWDHRI Vs. STATE OF HARYANA
|
July 25, 1988 |
|
K K INDUSTRIES Vs. UNION OF INDIA
|
April 26, 1988 |
|
K L SUN Vs. UNION OF INDIA
|
January 18, 1988 |
|
K S S NAYYAR Vs. STATE OF PUNJAB
|
May 6, 1988 |
|
K.C. GOYAL AND ANOTHER Vs. AGGARWAL BIDHYA PARCHARNI SABHA AND ANOTHER
|
August 30, 1988 |
|
KAHAN CHAND Vs. SMT. VEENA AND OTHERS
|
November 28, 1988 |
|
KAKO DEVI AND OTHERS Vs. GIAN PARKASH GUPTA AND OTHERS
|
August 25, 1988 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
January 13, 1988 |
|
KALIA SINGH @ AMRIK SINGH Vs. STATE OF PUNJAB
|
May 20, 1988 |
|
KAMALJI Vs. STATE OF HARYANA
|
January 21, 1988 |
|
KAMLESH Vs. STATE OF HARYANA
|
October 5, 1988 |
|
KAMLESH KUMARI Vs. STATE OF HARYANA AND ORS.
|
November 28, 1988 |
|
KANSI SINGH Vs. DESA SINGH
|
January 13, 1988 |
|
KANTA KATHIALA Vs. HARYANA ROADWAYS
|
August 10, 1988 |
|
KARAM CHAND Vs. UNION OF INDIA
|
July 27, 1988 |
|
KARAM CHAND, CASHIER, PSEB, TARN TARAN Vs. STATE OF PUNJAB
|
October 28, 1988 |
|
KARAM SINGH Vs. GURDEV SINGH
|
February 10, 1988 |
|
KARAM SINGH Vs. SUPDT CANAL OFFICER SIRHIND CANAL
|
June 1, 1988 |
|
KARAM SINGH ALIAS KARMA Vs. STATE OF PUNJAB
|
May 16, 1988 |
|
KARMI Vs. HARNAM SINGH
|
January 8, 1988 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 4, 1988 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 24, 1988 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
August 31, 1988 |
|
KARNAIL SINGH Vs. STATE OF HARYANA
|
February 10, 1988 |
|
KARNAIL SINGH AND ANOTHER Vs. MEHTAB SINGH AND ANOTHER
|
August 8, 1988 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
August 4, 1988 |
|
KASHMIR SINGH Vs. PREM SINGH
|
November 24, 1988 |
|
KASHMIRA SINGH Vs. DEPUTY REGISTRAR
|
September 14, 1988 |
|
KASHMIRA SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
January 27, 1988 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
October 27, 1988 |
|
KASHMIRI LAL Vs. STATE OF PUNJAB
|
December 2, 1988 |
|
KASHMIRI LAL KASTURI LAL AND CO Vs. COMMISSIONER OF INCOME-TAX
|
November 7, 1988 |
|
KAUSHAL PAL SINGH Vs. NIRMAL SINGH
|
February 11, 1988 |
|
KAUSHALYA DEVI AND ORS. Vs. KARAM CHAND MUNJAL
|
July 11, 1988 |
|
KEHAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI AND ANOTHER
|
May 23, 1988 |
|
KESAR CHAND Vs. STATE OF PUNJAB
|
June 2, 1988 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
August 24, 1988 |
|
KEWAL KRISHAN AND ORS. Vs. GURDEV CHAND
|
February 11, 1988 |
|
KEWAL RAM SHARMA Vs. STATE OF PUNJAB
|
February 23, 1988 |
|
KHAZAN SINGH Vs. STATE OF PUNJAB
|
October 11, 1988 |
|
KHAZAN SINGH Vs. SMT. PARKASH KAUR
|
May 25, 1988 |
|
KHUKHRAIN BROTHERS Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 4, 1988 |
|
KHUSHAL SINGH Vs. STATE OF PUNJAB
|
May 30, 1988 |
|
KHUSHI RAM Vs. STATE OF HARYANA
|
May 31, 1988 |
|
KHUSHI RAM Vs. STATE OF HARYANA
|
May 18, 1988 |
|
KIDAR SINGH Vs. KARAM SINGH
|
July 29, 1988 |
|
KIRPAL SINGH Vs. STATE OF HARYANA
|
January 14, 1988 |
|
KISAN RICE AND GENERAL MILLS Vs. UNITED COMMERCIAL BANK
|
November 8, 1988 |
|
KISHAN Vs. NARAIN DASS
|
October 14, 1988 |
|
KISHAN CHAND GUPTA Vs. STATE OF PUNJAB
|
July 25, 1988 |
|
KISHAN DEVI Vs. SULTAN SINGH SIKHWALTL
|
August 24, 1988 |
|
KISHANVEER Vs. STATE OF HARYANA
|
July 11, 1988 |
|
KISHORI LAL Vs. HARI CHAND
|
August 11, 1988 |
|
KRISHAN KUMAR Vs. PAL SINGH
|
September 19, 1988 |
|
KRISHAN KUMAR BHARADIA Vs. STATE OF HARYANA
|
September 12, 1988 |
|
KRISHAN LAL AND ANR. Vs. SHAKUNTLA DEVI AND ORS.
|
August 16, 1988 |
|
KRISHNA COTTON AND GENERAL MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 3, 1988 |
|
KRISHNA DEVI Vs. JINDAL RICE MILLS
|
August 25, 1988 |
|
KRISHNA DEVI Vs. UNION OF INDIA, THROUGH SPECIAL LAND ACQUISITION COLLECTOR-CUM-COMPETENT AUTHORITY, BHATINDA
|
September 6, 1988 |
|
KRISHNA LADY HEAD CONSTABLE AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 16, 1988 |
|
KRISHNA RAM Vs. KRISHNA CHARITABLE TRUST JAGADHARI
|
October 3, 1988 |
|
KULDEEP SIDHU Vs. CHANAN SINGH
|
January 21, 1988 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
November 1, 1988 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 21, 1988 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 22, 1988 |
|
KULDIP SINGH Vs. SMT. RAJNI
|
August 29, 1988 |
|
KULDIP SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
|
May 17, 1988 |
|
KULWANT KAUR Vs. MOHINDER SINGH
|
February 1, 1988 |
|
KULWANT SINGH Vs. STATE OF HARYANA
|
July 18, 1988 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
April 27, 1988 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
October 14, 1988 |
|
KULWANT SINGH Vs. SHRI KHARAITI LAL
|
April 26, 1988 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
June 30, 1988 |
|
KULWINDER SINGH Vs. PINDI PAINTS CORPN PATIALA
|
August 24, 1988 |
|
KUNDAL LAL Vs. STATE OF HARYANA
|
January 19, 1988 |
|
KUNDAN Vs. HARI RAM
|
February 3, 1988 |
|
KUNDAN LAL Vs. STATE OF HARYANA
|
April 28, 1988 |
|
KUNDAN SINGH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY REHABILITATION
|
September 15, 1988 |
|
KURDA RAM Vs. YAD RAM AND ANOTHER
|
September 14, 1988 |
|
KURRA Vs. STATE OF HARYANA
|
September 30, 1988 |
|
KURUKSHETRA CO-OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
|
September 12, 1988 |
|
L R WADHAWANI Vs. HARYANA STATE
|
September 13, 1988 |
|
L.B. TONDAN Vs. KANTA DEVI
|
May 27, 1988 |
|
LACHHMAN DASS AND OTHERS Vs. THE STATE OF PUNJAB THROUGH THE COLLECTOR PATIALA AND OTHERS
|
June 2, 1988 |
|
LACHHMI AND OTHERS Vs. SILKA RAM AND OTHERS
|
January 8, 1988 |
|
LADHA SINGH Vs. STATE OF PUNJAB
|
June 3, 1988 |
|
LADWA CANE GROWERS CO-OP SOCIETY LTD Vs. REGISTRAR
|
June 22, 1988 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
April 26, 1988 |
|
LAKHPAT Vs. SMT. CHANDER KANTA AND ORS.
|
September 29, 1988 |
|
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
|
July 21, 1988 |
|
LAKKHA SINGH Vs. STATE OF PUNJAB
|
December 1, 1988 |
|
LAL CHAND Vs. BIRHAMA
|
October 31, 1988 |
|
LAL CHAND Vs. STATE OF HARYANA
|
June 8, 1988 |
|
LAL SINGH Vs. UNION OF INDIA
|
June 3, 1988 |
|
LALA RAM AND ANOTHER Vs. GUGAN SINGH AND ANOTHER
|
August 25, 1988 |
|
LAND ACQUISITION COLLECTOR Vs. KANWARJIT SINGH
|
July 12, 1988 |
|
LATIF AHMED Vs. STATE OF HARYANA
|
June 3, 1988 |
|
LEKH RAJ Vs. KIRPAL SINGH
|
October 27, 1988 |
|
LILA KISHAN Vs. STATE OF HARYANA
|
December 5, 1988 |
|
LT. COL. SURJIT SINGH Vs. D.C. JAIN
|
December 3, 1988 |
|
LUDHIANA CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 16, 1988 |
|
M D TRADERS AND CHIT FUND FINANCIERS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 15, 1988 |
|
M/S BAWA NIHAL SINGH GURMEET SINGH AND ANOTHER Vs. PUNJAB TRACTORS LIMITED AND ANOTHER
|
December 21, 1988 |
|
M/S BHATIA CLOTH MILLS Vs. SHRI VASDEV
|
September 8, 1988 |
|
M/S BILLARPUR INDUSTRIES LIMITED, YAMUNANAGAR Vs. HARYANA STATE ELECTRICITY BOARD, CHANDIGARH THROUGH ITS CHAIRMAN AND OTHERS
|
June 3, 1988 |
|
M/S CLOTH PALACE, CHANDIGARH Vs. UNION OF INDIA
|
August 4, 1988 |
|
M/S J.J.H. INDUSTRIES LIMITED, CALCUTTA Vs. THE SECRETARY, PUNJAB STATE ELECTRICITY BOARD THE MALL, PATIALA AND ANOTHER
|
September 29, 1988 |
|
M/S JIWAN METAL INDUSTRIES, CIRCULAR ROAD, REWARI THROUGH SHRI PARMA NAND JAIN AND ANOTHER Vs. SYNDICATE BANK HEAD OFFICE MANIPAL BRANCH AT REWARI THROUGH MANAGER SYNDICATE BANK, REWARI
|
May 9, 1988 |
|
M/S KHUKHRAIN BROTHERS Vs. INSPECTING ASSISTANT COMMISSIONER (A), INCOME DEPARTMENT
|
October 14, 1988 |
|
M/S MACHWELL INDUSTRIES AND OTHERS Vs. M/S CONTINENTAL AUTO ANCILLARY LTD.
|
December 20, 1988 |
|
M/S MOHALI FORGE, SASNAGAR (MOHALI) Vs. STATE BANK OF INDIA
|
December 17, 1988 |
|
M/S MURARI WOOLLEN MILLS (P) LTD. ? LUDHIANA THROUGH SH. DINESH KUMAR SONI Vs. THE STATE OF PUNJAB THROUGH LABOUR COMMISSIONER, PUNJAB, CHANDIGARH AND ANOTHER
|
January 21, 1988 |
|
M/S PATIALA BISCUIT MANUFACTURERS LTD. Vs. STATE OF PUNJAB
|
June 2, 1988 |
|
M/S PUBLIC GAS SERVICE Vs. CHANDIGARH ADMINISTRATION
|
October 10, 1988 |
|
M/S RAMA FLOUR MILLS, JALANDHAR CANTT Vs. THE STATE OF PUNJAB, THROUGH THE DEPUTY SECRETARY, FOOD & SUPPLIES DEPARTMENT, PUNJAB, CHANDIGARH AND ANOTHER
|
October 27, 1988 |
|
M/S RELIABLE TRACTORS SERVICES, KARNAL Vs. KULWANT KAUR
|
December 12, 1988 |
|
M/S TODAY STATIONERS & GIFT CENTRE, CHANDIGARH AND OTHERS Vs. GURDEV SINGH AND OTHERS
|
July 13, 1988 |
|
M/S UNITED VANASPATI LIMITED CHANDIGARH AND ANOTHER Vs. M/S SHRI VARDHMAN SOLVEX PRIVATE LIMITED, GOHANA ROAD, PANIPAT
|
September 26, 1988 |
|
M/S. HARI KRISHAN LAL TIRLOK NATH Vs. STATE OF HARYANA AND OTHERS
|
March 7, 1988 |
|
M/S. JANKI DASS & SONS Vs. R.L. DOGRA
|
September 19, 1988 |
|
M/S. KWALITY HOTEL AND RESTAURANT Vs. THE STATE OF PUNJAB AND OTHERS
|
November 30, 1988 |
|
M/S. NORTHERN INDIA GOODS TRANSPORT CO. PVT. LTD. Vs. M/S. IQBAL MOTOR STORES AND ANOTHER
|
September 8, 1988 |
|
M/S. SHARMA AND COMPANY Vs. UNION TERRITORY THROUGH EXCISE AND TAXATION COMMISSIONER, U.T. CHANDIGARH AND ANOTHER
|
July 19, 1988 |
|
M/S. SKYLARK HANDLOOM EXPORT LINKER Vs. SH. LEKH RAJ BATRA
|
January 20, 1988 |
|
MADAN GOPAL Vs. STATE OF HARYANA
|
October 5, 1988 |
|
MADAN LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
November 16, 1988 |
|
MADAN LAL OF AMRITSAR Vs. KHARAITI RAM AND OTHERS
|
September 6, 1988 |
|
MADAN LAL SHARMA Vs. THE HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION AND ANOTHER.
|
January 7, 1988 |
|
MAHA SINGH Vs. STATE OF HARYANA
|
October 11, 1988 |
|
MAHA SINGH AND OTHERS Vs. THE STATE OF HARYANA THROUGH COLLECTOR AGRARIAN, PANIPAT (PRESCRIBED AUTHORITY UNDER THE SURPLUS LAND ACT) AND ANOTHER
|
April 29, 1988 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
November 28, 1988 |
|
MAHANT PURAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
May 11, 1988 |
|
MAHANT PURAN DASS CHELA MAHANT JOTI SARUP Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
May 13, 1988 |
|
MAHESH DEVI Vs. CHANDER PARKASH JAIN
|
October 3, 1988 |
|
MAJ GURCHARAN SINGH KONDAL Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
MAJOR JAGIR SINGH Vs. CHHABILA
|
August 8, 1988 |
|
MAJOR JAGTAR SINGH DHALIWAL Vs. MANJIT KAUR
|
January 20, 1988 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 25, 1988 |
|
MAJOR SINGH Vs. NARANJAN SINGH
|
November 11, 1988 |
|
MALAK SINGH Vs. STATE OF PUNJAB
|
September 12, 1988 |
|
MALDEEP SEKHON Vs. NAVNEET SEKHON
|
August 25, 1988 |
|
MALHOTRA STEEL SYNDICATE Vs. PUNJAB CHEMI-PLANTS LIMITED
|
November 18, 1988 |
|
MALIK SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
September 1, 1988 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
May 13, 1988 |
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MALKIT SINGH AND OTHERS Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
May 25, 1988 |
|
MALWA SILICATE AND CHEMICAL INDUSTRIES Vs. IMPROVEMENT TRUST
|
October 3, 1988 |
|
MAN CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 19, 1988 |
|
MANAGING COMMITTEE OF THE KHALSA NATIONAL HIGHER SECONDARY SCHOOL, SHAHPUR ROAD, LUDHIANA Vs. THE COMMISSIONER, PATIALA DIVISION PATIALA AND OTHERS
|
February 23, 1988 |
|
MANAGING COMMITTEE RRMK GURDASPUR Vs. DISTRICT JUDGE, GURDASPUR
|
August 29, 1988 |
|
MANBIR S/O BHURA @ PARYOG SINGH Vs. STATE OF HARYANA
|
May 16, 1988 |
|
MANGAL KISHORE KAUL Vs. UNION OF INDIA
|
September 26, 1988 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
September 30, 1988 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
July 26, 1988 |
|
MANI RAM Vs. HARYANA STATE
|
December 22, 1988 |
|
MANI RAM Vs. STATE OF PUNJAB
|
February 17, 1988 |
|
MANJIT KAUR Vs. DEOL BUS SERVICE LTD
|
September 29, 1988 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
April 3, 1988 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 16, 1988 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
August 10, 1988 |
|
MANJIT SINGH Vs. STATE OF PUNJAB
|
October 6, 1988 |
|
MANMOHAN SINGH Vs. CROMPTON GREAVES LIMITED
|
September 6, 1988 |
|
MANSA RAM Vs. STATE OF PUNJAB
|
August 26, 1988 |
|
MANU BHANDARI Vs. PUNJAB UNIVERSITY CHANDIGARH
|
September 6, 1988 |
|
MANU RAM Vs. JOGINDER SINGH
|
January 6, 1988 |
|
MARUTI LTD Vs. M H TRACTOR AND AUTOMOBILES CORPORATION
|
July 29, 1988 |
|
MARUTI LTD Vs. PARRY AND COMPANY LTD
|
February 4, 1988 |
|
MASSA SINGH Vs. STATE OF PUNJAB
|
January 21, 1988 |
|
MASTER PARTAP SINGH Vs. STATE OF PUNJAB
|
February 1, 1988 |
|
MASTER PARTAP SINGH Vs. STATE OF PUNJAB
|
August 31, 1988 |
|
MASTER TOOLS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 4, 1988 |
|
MATRU MAL Vs. STATE OF HARYANA
|
October 6, 1988 |
|
MAYA DEVI Vs. GOPAL CHAND
|
January 11, 1988 |
|
MAYA DEVI Vs. STATE OF PUNJAB
|
August 17, 1988 |
|
MAYA DEVI Vs. DHARAM PAL MADAN LAL AND ORS.
|
May 12, 1988 |
|
MAYA RAM Vs. JAI NARAIN
|
August 26, 1988 |
|
MEHAL CHAND Vs. DIDAR SINGH
|
July 19, 1988 |
|
MEHAR SINGH Vs. STATE OF HARYANA
|
July 22, 1988 |
|
MEHAR SINGH Vs. LAND ACQUISITION COLLECTOR
|
January 7, 1988 |
|
MEHAR SINGH Vs. MOHINDER
|
August 22, 1988 |
|
MEHMUD HASSAN Vs. STATE OF HARYANA
|
April 26, 1988 |
|
MEHNGA RAM Vs. HARBHAJAN SINGH
|
August 1, 1988 |
|
MEHTA ELECTRO STEEL LTD Vs. MUNICIPAL COMMITTEE
|
January 10, 1988 |
|
MESSRS HARYANA RICE MILLS Vs. STATE OF HARYANA
|
October 6, 1988 |
|
MEWA SINGH Vs. JAGDISH SINGH
|
July 26, 1988 |
|
MEWA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
|
November 3, 1988 |
|
MISS AKKI KAUR Vs. STATE OF PUNJAB
|
January 15, 1988 |
|
MISS PADIMINI DEVI AHLUWALIA, PCS LAND ACQUISITION COLLECTOR, IMPROVEMENT TRUST, LUDHIANA Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY TO GOVERNMENT, PUNJAB, CHANDIGARH AND OTHERS
|
June 14, 1988 |
|
MISS RITU KHANNA Vs. THE PUNJAB UNIVERSITY, CHANDIGARH THROUGH ITS REGISTRAR AND ANOTHER
|
September 12, 1988 |
|
MISS SEEMA KATARIA Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO THE GOVERNMENT OF PUNJAB, DEPARTMENT OF HEALTH AND FAMILY WELFARE, CHANDIGARH AND OTHERS
|
July 25, 1988 |
|
MITHLESH KUMARI Vs. STATE OF HARYANA
|
September 5, 1988 |
|
MITHU SINGH Vs. STATE OF PUNJAB
|
October 14, 1988 |
|
MITHU SINGH Vs. STATE OF PUNJAB
|
January 13, 1988 |
|
MIYA SINGH Vs. HARYANA ROADWAYS
|
September 14, 1988 |
|
MODAN SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
October 5, 1988 |
|
MOHAMMED YUSUF Vs. THE STATE OF HARYANA AND OTHERS
|
December 16, 1988 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
January 19, 1988 |
|
MOHAN LAL Vs. SURINDER KUMAR
|
October 14, 1988 |
|
MOHAN MASIH Vs. BASHIRO
|
May 5, 1988 |
|
MOHINDER Vs. RAJ KUMAR
|
December 14, 1988 |
|
MOHINDER KAUR Vs. SURINDER JIT KAUR
|
January 4, 1988 |
|
MOHINDER PAL Vs. RAJWANT SINGH
|
May 31, 1988 |
|
MOHINDER PARTAP BAHL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 1, 1988 |
|
MOHINDER SINGH Vs. UTTAM SINGH
|
May 20, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 30, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
June 10, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
June 13, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 8, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 13, 1988 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 21, 1988 |
|
MOHINDER SINGH Vs. TULSI DASS
|
November 8, 1988 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 26, 1988 |
|
MOHINDER SINGH ALIAS TITU Vs. STATE OF PUNJAB
|
January 11, 1988 |
|
MOOL CHAND Vs. RAJASTHAN STEEL TRADING COMPANY
|
October 3, 1988 |
|
MRS. SAVITA AHUJA Vs. STATE OF HARYANA THROUGH THE COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA, EDUCATION DEPARTMENT, CHADIGARH AND OTHERS
|
January 14, 1988 |
|
MST. JANGIR KAUR Vs. AJAIB SINGH AND OTHERS
|
July 28, 1988 |
|
MST. MAINA DEVI AND ANOTHER Vs. VED PARKASH AND ANOTHER
|
August 9, 1988 |
|
MUKAND LAL Vs. STATE OF HARYANA
|
November 24, 1988 |
|
MUKAND LAL Vs. SHRI GOVIND LAL
|
August 31, 1988 |
|
MUKAND LAL AND ANR. Vs. KHUSHAL SINGH AND ORS.
|
May 20, 1988 |
|
MUKESH KUMAR Vs. M.L. KEJRIWAL
|
February 5, 1988 |
|
MUKHTIAR INDER KAUR Vs. AVTAR SINGH AND ANOTHER
|
December 12, 1988 |
|
MUKHTIAR SINGH Vs. SARWAN SINGH
|
July 19, 1988 |
|
MUKHTIAR SINGH Vs. M/S. PAKHAR SINGH AMIR SINGH & (DH) SAMPURAN SINGH (JD)
|
August 8, 1988 |
|
MUKHTIAR SINGH Vs. SUB DIVISIONAL MAGISTRATE, GUHLA
|
May 13, 1988 |
|
MUKHTIAR SINGH Vs. PAKHAR SINGH AMIR SINGH
|
February 1, 1988 |
|
MUKHTIAR SINGH AND OTHERS Vs. HARBANS KAUR AND OTHERS
|
August 1, 1988 |
|
MUNICIPAL COMMITTEE Vs. INDERJIT SINGLA AND ORS.
|
May 13, 1988 |
|
MUNICIPAL COMMITTEE, BASSI, PATHANA Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
|
October 5, 1988 |
|
MUNICIPAL COMMITTEE, BHATINDA Vs. NEW CLOTH MARKET ASSOCIATION, BHATINDA
|
March 1, 1988 |
|
MUNICIPAL COMMITTEE, BHIWANI Vs. SHRI K.K. JALAN, I.A.S. AND ANOTHER
|
April 27, 1988 |
|
MUNICIPAL COMMITTEE, JIND THROUGH ITS ADMINISTRATOR, JIND Vs. SURESH KUMAR AND ANOTHER
|
December 3, 1988 |
|
MUNICIPAL COMMITTEE, NARAINGARH Vs. RAM CHANDER
|
April 26, 1988 |
|
MUNICIPAL COMMITTEE, RUPNAGAR Vs. M/S. PURAN CHAND GULSHAN KUMAR
|
August 18, 1988 |
|
MUNICIPAL CORPORATION Vs. NASIB SINGH AND ANR.
|
November 2, 1988 |
|
MUNICIPAL CORPORATION LUDHIANA Vs. NASIB SINGH
|
July 27, 1988 |
|
MUNICIPAL CORPORATION LUDHIANA Vs. MANGAT RAI
|
November 7, 1988 |
|
MUNICIPALITY JAGADHRI Vs. VED PARKASH AGGARWAL
|
January 7, 1988 |
|
MUNNI DEVI Vs. ASHOK KUMAR
|
August 11, 1988 |
|
MURLI DHAR Vs. STATE OF HARYANA
|
December 12, 1988 |
|
MUTHRA DASS AND ANOTHER Vs. OM PRAKASH AND OTHERS
|
August 24, 1988 |
|
NACHHATTAR KAUR Vs. HARNAM SINGH
|
November 1, 1988 |
|
NAFE SINGH Vs. THE STATE OF HARYANA THROUGH THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA, DEVELOPMENT AND PANCHAYAT DEPARTMENT, CHANDIGARH AND OTHERS
|
November 21, 1988 |
|
NAND KISHORE Vs. RAMESHWAR DAYAL
|
September 26, 1988 |
|
NAND KISHORE AND ANOTHER Vs. ASHWANI KUMAR AND OTHERS
|
September 8, 1988 |
|
NAND LAL Vs. BAHADAR
|
July 12, 1988 |
|
NANHU MAL Vs. RAGHA RAM
|
August 29, 1988 |
|
NAR SINGH Vs. STATE OF HARYANA
|
February 4, 1988 |
|
NARANJAN DAS PACKER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 30, 1988 |
|
NARESH INDER SINGH Vs. STATE OF PUNJAB
|
July 12, 1988 |
|
NARINDERPAL SINGH Vs. PUNJAB STATE
|
May 31, 1988 |
|
NARPINDER SINGH AND ORS. Vs. VISHWA MITTAR AND ORS.
|
January 8, 1988 |
|
NASIB KAUR Vs. STATE OF PUNJAB
|
August 2, 1988 |
|
NATHU RAM Vs. STATE OF HARYANA
|
February 4, 1988 |
|
NATHU RAM ALIAS BALWANT Vs. STATE OF HARYANA
|
August 4, 1988 |
|
NATIONAL INSURANCE CO LTD Vs. SUKHDEV KAUR
|
September 19, 1988 |
|
NAURATA AND OTHERS Vs. RAUNQI AND OTHERS
|
January 7, 1988 |
|
NEELAM RANI Vs. SURESH KUMAR
|
November 1, 1988 |
|
NEELAM VERMA Vs. THAPAR INSTITUTE OF ENGINEERING & TECHNOLOGY PATIALA
|
August 4, 1988 |
|
NEELAM VERMA Vs. THAPER INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
January 20, 1988 |
|
NEENA THAPPAR Vs. AVTAR SINGH
|
October 14, 1988 |
|
NEERA Vs. HAR KAUR
|
August 29, 1988 |
|
NEPAL SINGH Vs. STATE OF PUNJAB
|
April 19, 1988 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHARANJIT KAUR
|
November 18, 1988 |
|
NEW INDIA ASSURANCE COMPANY Vs. KAMALJIT KAUR
|
December 2, 1988 |
|
NEW INDIA ASSURANCE COMPANY Vs. DURGA PARSHAD KHEMKA
|
September 1, 1988 |
|
NEW INDIA INSURANCE CO LTD Vs. HANS RAJ SAINI
|
November 4, 1988 |
|
NIKKA SINGH Vs. STATE OF PUNJAB
|
August 4, 1988 |
|
NIRANJAN LAL Vs. CHHOTEY LAL
|
August 2, 1988 |
|
NIRANJAN SINGH Vs. DISTRICT JUDGE, KAPURTHALA
|
September 22, 1988 |
|
NIRBHEY SINGH Vs. STATE OF PUNJAB
|
August 4, 1988 |
|
NIRMAL JIT SINGH AND OTHERS Vs. DATINDER SINGH
|
May 31, 1988 |
|
NIRMAL KUMAR Vs. STATE OF HARYANA
|
December 17, 1988 |
|
NIRMAL SINGH Vs. STATE OF HARYANA
|
August 22, 1988 |
|
NIRMAL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 7, 1988 |
|
NIRMAL SINGH GILL Vs. UNITED CHURCH OF INDIA
|
November 7, 1988 |
|
NORANG Vs. HARDE RAM
|
July 18, 1988 |
|
O.P. MAHAJAN, LABOUR INSPECTOR Vs. STATE OF PUNJAB
|
December 21, 1988 |
|
O.P. SHARMA, MAJOR (RETD.) Vs. STATE OF HARYANA
|
October 11, 1988 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 31, 1988 |
|
OM PARKASH Vs. SURRINDER MOHAN RAI
|
August 31, 1988 |
|
OM PARKASH AND OTHERS Vs. FIRM KRISHNA BRICKS CO
|
May 27, 1988 |
|
OM PARKASH ARORA Vs. CHIEF COMMISSIONER
|
September 22, 1988 |
|
OM PARKASH ARORA, PROPRIETOR M/S PARKASH STUDIO, BARNALA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 18, 1988 |
|
OM PARKASH ARYA, TEACHER AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA DEPARTMENT OF EDUCATION, CHANDIGARH AND ANOTHER
|
May 12, 1988 |
|
OM PARKASH GUPTA Vs. STATE OF HARYANA AND ANR.
|
September 27, 1988 |
|
OM PARKASH KAPOOR Vs. NIRMALA DEVI AND OTHERS
|
May 19, 1988 |
|
OM PRAKASH Vs. USHA GODARA
|
November 4, 1988 |
|
OM PRAKASH CHOPRA Vs. STATE OF HARYANA
|
February 22, 1988 |
|
OM SINGH Vs. STATE OF HARYANA
|
September 15, 1988 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. CHANDRAWALI
|
December 5, 1988 |
|
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1988 |
|
OSWAL WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1988 |
|
P.C. GOEL Vs. STATE OF HARYANA AND OTHERS
|
November 22, 1988 |
|
PALA SINGH Vs. STATE OF HARYANA
|
November 22, 1988 |
|
PALOO RAM Vs. ISHWAR DASS
|
July 15, 1988 |
|
PALWINDER SINGH ALIAS KAKA Vs. STATE OF PUNJAB
|
February 5, 1988 |
|
PARAGON REAL ESTATE AND APARTMENTS LTD Vs. STATE OF HARYANA
|
May 31, 1988 |
|
PARAMJIT SINGH ALIAS PAMMI Vs. STATE OF PUNJAB
|
January 15, 1988 |
|
PARAS RAM Vs. SALIG RAM
|
July 19, 1988 |
|
PARBHAT TALKIES Vs. STATE OF PUNJAB
|
July 25, 1988 |
|
PARBHU DAYAL (DIED) REPRESENTED BY HIS LRS. OM PARKASH AND OTHERS Vs. RAM KISHAN (DECEASED) REPRESENTED BY HIS LRS. RAM KISHAN AND ORHERS
|
August 25, 1988 |
|
PARDEEP KUMAR Vs. STATE OF PUNJAB
|
August 11, 1988 |
|
PARDUMAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1988 |
|
PARHLAD Vs. STATE OF HARYANA
|
January 8, 1988 |
|
PARKASH TRADERS AND OTHERS Vs. NEW BANK OF INDIA AND ANOTHER
|
May 27, 1988 |
|
PARKASH WATI Vs. PUNJAB NATIONAL BANK
|
July 19, 1988 |
|
PARKASH WATI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
November 17, 1988 |
|
PARMINDER SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
January 27, 1988 |
|
PARMJATINDER SINGH Vs. STATE OF PUNJAB
|
April 25, 1988 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
July 29, 1988 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
August 24, 1988 |
|
PARTAP SINGH Vs. STATE OF PUNJAB AND ANR.
|
August 31, 1988 |
|
PARVATI Vs. RAM PARTAP AND OTHER
|
May 30, 1988 |
|
PAVITTAR SINGH Vs. JASWANT KAUR
|
July 21, 1988 |
|
PAVITTAR SINGH Vs. BHUPINDER KAUR
|
February 1, 1988 |
|
PAWAN KUMAR Vs. RAMJI DASS
|
November 15, 1988 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
September 6, 1988 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
December 6, 1988 |
|
PEARA SINGH Vs. MEHAR SINGH ETC.
|
August 4, 1988 |
|
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. RATTAN SINGH AND OTHERS
|
December 6, 1988 |
|
PETITIONER Vs. FINANCIAL COMMISSIONER, HARYANA
|
May 26, 1988 |
|
PHOOL CHAND Vs. STATE OF HARYANA
|
September 5, 1988 |
|
PHUL CHAND Vs. FINANCIAL COMMISSIONER
|
December 1, 1988 |
|
PHULA Vs. STATE OF HARYANA
|
January 18, 1988 |
|
PIAR BAI AND ORS. Vs. KITAB SINGH AND ORS.
|
September 30, 1988 |
|
PIARA SINGH Vs. SARMUKH SINGH AND ORS.
|
October 31, 1988 |
|
PIARA SINGH Vs. SATWANT KAUR
|
August 19, 1988 |
|
PIARA SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 26, 1988 |
|
PIARE LAL Vs. BEANT SINGH
|
May 13, 1988 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND Vs. LABOUR COURT
|
September 19, 1988 |
|
PRAVEEN BALA ALIAS VEENA Vs. JAGDISH RAI
|
February 3, 1988 |
|
PREET COLD STORAGE AND ICE FACTORY Vs. UNITED COMMERCIAL BANK
|
October 7, 1988 |
|
PREM CHAND Vs. LAL CHAND
|
January 19, 1988 |
|
PREM CHAND Vs. STATE OF HARYANA
|
October 11, 1988 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
August 5, 1988 |
|
PREM SINGH Vs. THE SECRETARY TO GOVERNMENT, PUNJAB HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHANDIGARH AND ANOTHER
|
June 3, 1988 |
|
PRITAM SINGH Vs. GURMUKH SINGH AND OTHERS
|
August 26, 1988 |
|
PRITAM SINGH Vs. SURJIT SINGH
|
November 2, 1988 |
|
PRITAM SINGH TOOR Vs. STATE OF PUNJAB & ANOTHER
|
November 8, 1988 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
August 22, 1988 |
|
PUNJAB & SIND BANK, THROUGH ITS BRANCH MANAGER, FATEHGARH SAHIB Vs. RAJINDER SINGH MANN
|
May 9, 1988 |
|
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER
|
September 8, 1988 |
|
PUNJAB DRUGS MANUFACTURERS ASSOCN Vs. STATE OF PUNJAB
|
June 3, 1988 |
|
PUNJAB GOVT Vs. GURDEV KAUR
|
November 18, 1988 |
|
PUNJAB ROADWAYS, AMRITSAR Vs. JOGINDER KAUR
|
October 14, 1988 |
|
PUNJAB SCHOOL EDUCATION BOARD Vs. JARNAIL SINGH
|
May 21, 1988 |
|
PUNJAB STATE SMALL INDUSTRIES CORPORATION LTD Vs. VIJAY KUMAR PURI GOVERNMENT CONTRACTOR
|
October 4, 1988 |
|
PUNJAB STATE THROUGH LAND ACQUISITION COLLECTOR Vs. GURBACHAN SINGH AND ORS.
|
July 27, 1988 |
|
PUNJAB TOURISM DEVELOPMENT Vs. BALWANT SINGH
|
January 5, 1988 |
|
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD., THROUGH ITS MANAGING DIRECTOR, CHANDIGARH AND ANOTHER Vs. SH. VED PARKASH
|
August 18, 1988 |
|
PUNJAB WAKF BOARD Vs. STATE OF HARYANA
|
June 2, 1988 |
|
PURAN Vs. STATE OF HARYANA
|
August 31, 1988 |
|
PURAN DASS Vs. SHIROMANI G P COMMITTEE
|
May 13, 1988 |
|
PURAN SINGH Vs. SATE OF PUNJAB
|
August 31, 1988 |
|
PURAN SINGH JASSI Vs. STATE OF PUNJAB
|
September 22, 1988 |
|
PUSHPMALA JAIN Vs. BANK OF BARODA
|
October 26, 1988 |
|
PYARE LAL Vs. M/S KALI RAM BRIJ BHUSHAN
|
September 14, 1988 |
|
R K SHARMA Vs. U T , CHD ADMN
|
April 21, 1988 |
|
R L GUPTA Vs. SWAI RAM (DECEASED) REPRESENTED BY L RS
|
August 22, 1988 |
|
R P BALI Vs. B B M B
|
December 15, 1988 |
|
R P BHARDWAJ Vs. KIRAN AGGARWAL
|
October 4, 1988 |
|
R.K. KHANNA Vs. STATE BANK OF INDIA AND OTHERS
|
April 29, 1988 |
|
RADHE SHAM Vs. KISHAN LAL
|
November 29, 1988 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
June 2, 1988 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
January 14, 1988 |
|
RAGHURAJ SINGH Vs. STATE OF HARYANA
|
January 4, 1988 |
|
RAI SAHIB MEHTA AND ANOTHER Vs. TARA SINGH AND OTHERS
|
November 29, 1988 |
|
RAJ KUMAR Vs. DALJIT KUMAR PUNJ AND OTHERS
|
September 30, 1988 |
|
RAJ KUMAR Vs. HARI CHAND
|
May 24, 1988 |
|
RAJ KUMAR Vs. IMPROVEMENT TRUST CITY HANSI THROUGH ITS ADMINISTRATOR IMPROVEMENT TRUST AND OTHERS
|
May 6, 1988 |
|
RAJ KUMAR AND OTHERS Vs. THE STATE OF HARYANA THROUGH LAND ACQUISITION COLLECTOR KURUKSHETRA
|
October 28, 1988 |
|
RAJ MOHINI SETHI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
July 13, 1988 |
|
RAJ RANI Vs. SHEELA DEVI AND OTHERS
|
August 8, 1988 |
|
RAJ RANI Vs. SOHAN SINGH
|
May 20, 1988 |
|
RAJ RANI Vs. RADHA KISHAN
|
May 9, 1988 |
|
RAJ RANI Vs. GENERAL MANAGER, HARYANA ROADWAYS, KARNAL DEPOT AND ORS.
|
October 27, 1988 |
|
RAJ SINGH Vs. STATE OF PUNJAB
|
November 2, 1988 |
|
RAJBIR Vs. STATE OF HARYANA
|
August 9, 1988 |
|
RAJESH ALIAS BINTI Vs. LAL CHAND CHHABRA
|
August 18, 1988 |
|
RAJINDER GARG Vs. MUNICIPAL COMMITTEE AND ANR.
|
December 6, 1988 |
|
RAJINDER KUMAR Vs. GOVT OF HARYANA
|
August 4, 1988 |
|
RAJINDER PARSBAD Vs. SOHAN LAL
|
January 19, 1988 |
|
RAJINDER PARSHAD Vs. LABOUR COURT
|
September 21, 1988 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
September 28, 1988 |
|
RAJMAL Vs. STATE OF HARYANA
|
June 8, 1988 |
|
RAJU Vs. STATE OF PUNJAB
|
August 23, 1988 |
|
RAJWATI Vs. INDERRAJ
|
August 23, 1988 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
April 20, 1988 |
|
RAKHA SINGH AND OTHERS Vs. STATE OF HARYANA THROUGH SECRETARY, PUBLIC WORKS DEPARTMENT (B&R) CIVIL SECRETARIAT, HARYANA, CHANDIGARH AND OTHERS
|
May 10, 1988 |
|
RALLIA RAM MUNSHI RAM Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1988 |
|
RAM BABU Vs. STATE OF HARYANA
|
May 20, 1988 |
|
RAM BHAGAT GARG Vs. STATE OF HARYANA
|
May 24, 1988 |
|
RAM CHAND OF JALANDHAR Vs. SHAMIR SINGH BY L R S
|
November 11, 1988 |
|
RAM CHANDER Vs. JATISH CHANDER
|
August 16, 1988 |
|
RAM CHANDER AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
February 4, 1988 |
|
RAM DHAN Vs. STATE OF HARYANA
|
September 12, 1988 |
|
RAM DITTA Vs. DEVI RAM
|
January 5, 1988 |
|
RAM GHANDER Vs. THE STATE OF HARYANA AND OTHERS
|
May 12, 1988 |
|
RAM GOPAL Vs. STATE OF PUNJAB
|
October 5, 1988 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
August 5, 1988 |
|
RAM KALI Vs. UJALA AND ANR.
|
August 31, 1988 |
|
RAM KAUR Vs. RAM MEHAR
|
January 19, 1988 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
September 29, 1988 |
|
RAM KRISHAN CHHOKAR Vs. OM PARKASH GOYAL
|
November 4, 1988 |
|
RAM KUMAR GARG Vs. SMT. NEELAM
|
May 13, 1988 |
|
RAM LAKHAN SINGH Vs. LABOUR COURT
|
January 21, 1988 |
|
RAM LAKHAN SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
August 8, 1988 |
|
RAM LAKHAN SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
|
January 12, 1988 |
|
RAM LAL Vs. LACHHMAN DASS AND OTHERS
|
April 22, 1988 |
|
RAM LUBHAYA Vs. SITA DEVI
|
November 14, 1988 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
April 22, 1988 |
|
RAM PARKASH Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND ANOTHER
|
May 30, 1988 |
|
RAM PARSHAD Vs. SHANTI DEVI
|
April 21, 1988 |
|
RAM PHAL Vs. KRISHNA MAKKAR
|
July 19, 1988 |
|
RAM PHAL Vs. KRISHNA MAKKAR
|
July 18, 1988 |
|
RAM PHAL Vs. STATE OF HARYANA
|
January 8, 1988 |
|
RAM RICHPAL Vs. GRAM PANCHAYAT OF VILLAGE TEEKLI
|
August 8, 1988 |
|
RAM SARAN SHARMA Vs. BANK OF INDIA
|
September 5, 1988 |
|
RAM SARUP Vs. LAL CHAND
|
January 19, 1988 |
|
RAM SARUP Vs. STATE OF HARYANA
|
January 15, 1988 |
|
RAM SARUP SEHGAL Vs. STATE OF HARYANA
|
May 24, 1988 |
|
RAM SINGH Vs. PARTAP
|
February 12, 1988 |
|
RAM SINGH Vs. UNION OF INDIA
|
January 1, 1988 |
|
RAM SINGH Vs. BELI RAM
|
June 3, 1988 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
August 18, 1988 |
|
RAM SINGH Vs. SMT. OMAWATI
|
January 18, 1988 |
|
RAM SINGH ARORA Vs. STATE OF PUNJAB AND ANOTHER
|
November 29, 1988 |
|
RAMA ARORA Vs. PRITIM KAUR
|
December 21, 1988 |
|
RAMEHSWAR DASS Vs. HAKIM RAM SARUP GARG
|
September 8, 1988 |
|
RAMESH Vs. UNION OF INDIA
|
May 25, 1988 |
|
RAMESH DUTT Vs. STATE OF PUNJAB
|
May 27, 1988 |
|
RAMESH KUMAR Vs. ASHA MARWAH
|
May 9, 1988 |
|
RAMESHWAR Vs. STATE OF HARYANA
|
January 14, 1988 |
|
RAMESHWAR Vs. STATE OF HARYANA
|
April 28, 1988 |
|
RAMJAN Vs. STATE OF HARYANA
|
February 5, 1988 |
|
RAMJI DASS Vs. TILAK RAJ
|
September 22, 1988 |
|
RAMJI DASS DHINGRA Vs. HARBHAJAN SINGH AND OTHERS
|
August 10, 1988 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
April 21, 1988 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
August 10, 1988 |
|
RANBIR SINGH AND ANOTHER Vs. SMT. ANITA KUMAR AND OTHERS
|
November 15, 1988 |
|
RANGI RAM Vs. STATE OF HARYANA
|
May 24, 1988 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 31, 1988 |
|
RANJIT SINGH Vs. SUBHASH CHANDER
|
August 8, 1988 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
January 28, 1988 |
|
RANJIT SINGH SETHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 1988 |
|
RANJODH SINGH Vs. STATE OF PUNJAB
|
January 15, 1988 |
|
RATHA SINGH Vs. STATE OF PUNJAB
|
May 25, 1988 |
|
RATTAN Vs. RAM SAROOP
|
August 18, 1988 |
|
RATTAN KUMAR Vs. STATE OF HARYANA
|
February 11, 1988 |
|
RATTAN SINGH, EXCISE AND TAXATION OFFICER, HARYANA DISTILLERY, YAMUNANAGAR DISTT. AMBALA Vs. THE STATE OF HARYANA AND OTHERS
|
February 18, 1988 |
|
RAVI KANTA Vs. PARSHOTAM DEV
|
November 1, 1988 |
|
RAVI PARKASH Vs. STATE OF HARYANA
|
December 16, 1988 |
|
RAVINDER Vs. DEPUTY COMMISSIONER AND ORS.
|
August 2, 1988 |
|
RAVINDER SINGH ALIAS LADI Vs. STATE OF PUNJAB
|
July 29, 1988 |
|
REKHA MOTHSARA Vs. RAM PHAL
|
July 22, 1988 |
|
RESHAM SINGH Vs. FINANCIAL COMMISSIONER
|
September 16, 1988 |
|
RESIDENTS WELFARE ASSOCIATION (REGD) HOUSING BOARD COLONY, FARIDABAD THROUGH ITS GENERAL SECRETARY AND OTHERS Vs. HOUSING BOARD, HARYANA THROUGH ITS CHIEF ADMINISTRATOR, CHANDIGARH AND ANOTHER
|
June 3, 1988 |
|
REWARI GUJRAT METAL TRADERS Vs. PUNJAB NATIONAL BANK
|
August 23, 1988 |
|
RICHPAL Vs. BHARAT SINGH
|
August 2, 1988 |
|
RIMPALJIT KAUR AND OTHERS Vs. AMARINDER SINGH MINOR AND OTHERS
|
August 4, 1988 |
|
ROOP SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 19, 1988 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
July 28, 1988 |
|
ROSHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1988 |
|
RUPA KALI ALIAS KAVITA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 22, 1988 |
|
S B NARINDER SINGH Vs. STATE OF PUNJAB
|
May 12, 1988 |
|
S D COLLEGE EDUCATIONAL SOCY Vs. PUNJAB UNIVERSITY
|
September 1, 1988 |
|
S DULEEP SINGH Vs. OFFICIAL LIQUIDATOR
|
May 30, 1988 |
|
S JAGGAR SINGH Vs. SUPERINTENDING CANAL OFFICER SIRHIND CANAL CIRCLE
|
February 12, 1988 |
|
S K DHADWAL Vs. PREM SINGH AND ANR
|
October 11, 1988 |
|
S S SAHNI Vs. REGISTRAR OF COMPANIES
|
October 14, 1988 |
|
S. HARBAJAN SINGH Vs. FAQUIR CHAND
|
September 12, 1988 |
|
S.C. GIROTRA Vs. UNITED COMMERCIAL BANK (U.C.O. BANK) THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
|
December 19, 1988 |
|
S.K. AHOOJA Vs. STATE OF HARYANA
|
December 16, 1988 |
|
SADHU Vs. SUCHET SINGH
|
October 26, 1988 |
|
SADHU RAM Vs. DEPUTY COMMISSIONER
|
November 17, 1988 |
|
SADHU RAM Vs. STATE OF PUNJAB
|
October 26, 1988 |
|
SADHU RAM Vs. NAIMAT RAI
|
January 4, 1988 |
|
SADHU SINGH Vs. AMAR SINGH
|
December 22, 1988 |
|
SADHU SINGH Vs. BALWANT RAJ & GRAM PANCHAYAT OF VILLAGE BARRI BASSI
|
July 18, 1988 |
|
SAHI RAM Vs. STATE OF HARYANA
|
September 12, 1988 |
|
SAJJAN SINGH Vs. SMT. GURDIAL KAUR
|
November 11, 1988 |
|
SAKTU RAM Vs. STATE OF HARYANA
|
May 5, 1988 |
|
SALIG RAM Vs. STATE OF HARYANA
|
May 6, 1988 |
|
SAMUND SINGH Vs. BALDEV KRISHAN GUPTA
|
September 6, 1988 |
|
SAMUNDER SINGH Vs. STATE OF HARYANA
|
May 25, 1988 |
|
SAMUNDER SINGH Vs. STATE OF HARYANA
|
August 11, 1988 |
|
SANGEETA SHARMA Vs. THE STATE OF PUNJAB AND ORS.
|
January 12, 1988 |
|
SANJEEV SETH AND OTHERS Vs. RAJINDER THAKAR AND OTHERS
|
July 28, 1988 |
|
SANT GURMEL SINGH Vs. DARSHAN SINGH
|
November 25, 1988 |
|
SANT SINGH Vs. GURMAIL SINGH
|
December 21, 1988 |
|
SANT SINGH Vs. MATA RAM AND ANOTHER
|
October 4, 1988 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
November 18, 1988 |
|
SANTOKH SINGH Vs. DIRECTOR STATE TRANSPORT, PUNJAB, CHANDIGARH
|
February 12, 1988 |
|
SANTOSH KUMARI AND OTHERS Vs. THE STATE OF PUNJAB
|
October 27, 1988 |
|
SANWAL RAM Vs. STATE OF HARYANA
|
May 19, 1988 |
|
SAPP @ BITTU ALIAS ASHOK KUMAR Vs. STATE OF PUNJAB
|
October 6, 1988 |
|
SARABJIT KAUR Vs. MOHAN SINGH
|
January 11, 1988 |
|
SARASWATI RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
December 2, 1988 |
|
SARBATI DEVI Vs. V B ANAND
|
October 1, 1988 |
|
SARDAR SINGH @ SARDARA Vs. STATE OF HARYANA
|
June 1, 1988 |
|
SARUP CHAND JINDAL Vs. KALI CHARAN WADHWA
|
December 21, 1988 |
|
SARWAN RAM Vs. STATE OF PUNJAB
|
January 8, 1988 |
|
SARWAN SINGH Vs. DAVINDER SINGH AND ANOTHER
|
September 6, 1988 |
|
SAT PAL Vs. STATE OF PUNJAB
|
January 15, 1988 |
|
SAT PAL Vs. STATE OF PUNJAB
|
January 11, 1988 |
|
SAT PAL PURI Vs. UNION OF INDIA
|
October 27, 1988 |
|
SATAR SINGH Vs. STATE OF HARYANA
|
November 24, 1988 |
|
SATBACHAN SINGH LOCHAB Vs. THE CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH AND OTHERS
|
December 16, 1988 |
|
SATGUR OIL MILLS Vs. STATE OF HARYANA
|
July 25, 1988 |
|
SATINDER PAL SINGH Vs. UNION OF INDIA (UOI)
|
August 26, 1988 |
|
SATISH KUMAR Vs. ZILE SINGH
|
July 19, 1988 |
|
SATISH KUMAR Vs. STATE OF HARYANA
|
September 6, 1988 |
|
SATNAM @ SATTA Vs. STATE OF PUNJAB
|
January 20, 1988 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 5, 1988 |
|
SATYA PRAKASH VERMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 24, 1988 |
|
SATYA SWAMI AND OTHERS Vs. THE COLLECTOR, (DEPUTY COMMISSIONER) KAPURTHALA AND OTHERS
|
July 12, 1988 |
|
SATYENDRA PRAKASH ARYA Vs. THE GOVERNMENT COLLEGE OF EDUCATION SECTOR 20 CHD. AND OTHERS
|
January 7, 1988 |
|
SAUDAGAR SINGH Vs. HARNEK SINGH AND ORS.
|
May 13, 1988 |
|
SECRETARY MINISTRY OF Vs. AMAR KAUR
|
January 6, 1988 |
|
SEWA RAM Vs. JAI LAL PURI
|
October 12, 1988 |
|
SEWA SINGH Vs. CHALTI
|
March 11, 1988 |
|
SH. IQBAL SINGH Vs. SH. SANTOKH SINGH
|
September 22, 1988 |
|
SHAHABAD FARMERS COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED, SHAHABAD Vs. CHAJJU RAM
|
May 19, 1988 |
|
SHAHID ANIS Vs. STATE OF HARYANA
|
June 24, 1988 |
|
SHAKUNT Vs. LAL SINGH
|
August 19, 1988 |
|
SHAM LAL Vs. DHANWANTI
|
November 15, 1988 |
|
SHAM LAL SAJDESH Vs. COMMISSIONER OF INCOME-TAX
|
July 29, 1988 |
|
SHAM PARKASH (DECEASED) BY HIS LEGAL HEIRS Vs. YOG PARKASH
|
May 12, 1988 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
October 31, 1988 |
|
SHAMSHER SINGH AND OTHERS Vs. ENGINEER
|
November 21, 1988 |
|
SHAMSHER SINGH EX-DRIVER Vs. STATE OF PUNJAB
|
April 18, 1988 |
|
SHANKARI Vs. KARAM KAUR
|
March 18, 1988 |
|
SHANTI Vs. BHULLAN
|
November 3, 1988 |
|
SHANTI DEVI Vs. KARTA RAM AND ORS.
|
October 11, 1988 |
|
SHARWAN KUMAR Vs. STATE OF HARYANA
|
December 6, 1988 |
|
SHASHI PAL SINGH Vs. STATE OF PUNJAB
|
September 21, 1988 |
|
SHEELA WANTI AND OTHERS Vs. THE TRIBUNAL, IMPROVEMENT TRUST, SONEPAT AND OTHERS
|
January 11, 1988 |
|
SHEOTAJ AND OTHERS Vs. PAHLAD (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
|
February 1, 1988 |
|
SHER SINGH Vs. ISHWAR SINGH AND OTHERS
|
September 1, 1988 |
|
SHER SINGH ALIAS CHAMKAUR SINGH Vs. STATE OF PUNJAB
|
August 8, 1988 |
|
SHIBA MAL Vs. SIRI RAM
|
January 25, 1988 |
|
SHIKHAR CHAND JAIN Vs. RUGHNATH PARSHAD
|
July 11, 1988 |
|
SHINGARA SINGH Vs. U.T. CHANDIGARH
|
August 3, 1988 |
|
SHISH PAL SINGH Vs. STATE OF HARYANA
|
May 31, 1988 |
|
SHISHA SINGH Vs. STATE OF PUNJAB
|
September 27, 1988 |
|
SHIV CHARAN KAUR Vs. SURJIT KAUR
|
September 27, 1988 |
|
SHIV KUMAR Vs. SURINDER PAL
|
July 15, 1988 |
|
SHIV KUMAR Vs. JASMER SINGH
|
July 15, 1988 |
|
SHIV SHAKTI RICE MILLS Vs. STATE OF HARYANA
|
October 5, 1988 |
|
SHORI LAL Vs. NISHA
|
September 14, 1988 |
|
SHRI BANTA RAM Vs. AMRIT KUMAR KUTHIALA AND OTHERS
|
May 17, 1988 |
|
SHRI HARNAM SINGH Vs. SHRI SOBHA SINGH
|
December 3, 1988 |
|
SHRI JIWAN KUMAR Vs. PUSHPA KUMARI
|
July 15, 1988 |
|
SHRI KUNDAN LAL Vs. SHRI SONA RAM AND ANOTHER
|
August 29, 1988 |
|
SHRI MATI CHHANNO Vs. BACHAN SINGH
|
September 14, 1988 |
|
SHRI S.P. KAPUR AND OTHERS Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT HARYANA, DEPARTMENT OF EDUCATION (SCHOOLS), CHANDIGARH AND ANOTHER
|
May 11, 1988 |
|
SHRI S.R. DASS, HEADMASTER, LAWRENCE SCHOOL, SANAWAR (SHIMLA HILLS) Vs. STATE OF HARYANA THROUGH THE SECRETARY, DEPARTMENT OF TOWN AND COUNRTY PLANNING GOVERNMENT OF HARYANA, CHADIGARH AND OTHERS
|
January 20, 1988 |
|
SHRI SARASWATI SANSKRIT VIDYALAYA TRUST AND MANAGEMENT SOCIETY, KHANNA AND ANOTHER Vs. OM PARKASH
|
November 18, 1988 |
|
SHRI SURESH KUMAR Vs. SH. JARNAIL SINGH AND OTHERS
|
September 29, 1988 |
|
SHRI VED PARKASH Vs. SMT. SNEHLATA
|
October 26, 1988 |
|
SIRSA INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
|
November 17, 1988 |
|
SITA RAM Vs. BHAGWAN DASS AND ANOTHER
|
May 11, 1988 |
|
SITAL DASS Vs. SMT. VIJAY KUMARI
|
May 23, 1988 |
|
SITTAL DASS AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.
|
September 14, 1988 |
|
SMT KAKO Vs. UNION OF INDIA THROUGH CHIEF OF THE AIR STAFF, NEW DELHI AND OTHERS
|
January 14, 1988 |
|
SMT NIKKO @ SARASWATI DEVI Vs. DHARAM PAL
|
May 26, 1988 |
|
SMT. BHAGWANTI Vs. SMT. GURMIT KAUR AND OTHERS
|
August 2, 1988 |
|
SMT. CHHANNO Vs. BACHAN SINGH
|
September 14, 1988 |
|
SMT. DEVI Vs. DAYA RAM AND OTHERS
|
July 29, 1988 |
|
SMT. HAR DEVI AND ANOTHER Vs. JOGINDER SINGH AND OTHERS
|
May 9, 1988 |
|
SMT. INDERPAL KAUR Vs. SHRI GURVEL SINGH
|
August 9, 1988 |
|
SMT. JAWALI Vs. DES RAJ
|
July 29, 1988 |
|
SMT. KAMLESH CHOPRA Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 1988 |
|
SMT. MEWA AND ANOTHER Vs. RANDHIR SINGH AND OTHERS
|
December 1, 1988 |
|
SMT. NEERA AND ANOTHER Vs. HAR KAUR AND OTHERS
|
August 29, 1988 |
|
SMT. SITA BAI Vs. JAGAT SINGH OF ROHTAK
|
December 20, 1988 |
|
SMT. SUDARSHAN MALIK HEADMISTRESS, DHANWANTRI ARYA GIRLS HIGH SCHOOL ROHTAK Vs. THE ARYA EDUCATION SOCIETY (ARYA SABHA) ROHTAK AND OTHERS
|
September 19, 1988 |
|
SMT. SUMITTRAN DEVI Vs. SHRI SUDESH KUMAR
|
December 3, 1988 |
|
SOHAN LAL Vs. TARA CHAND BHASIN
|
September 12, 1988 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
June 8, 1988 |
|
SOHAN LAL Vs. NIHALI
|
February 3, 1988 |
|
SOHAN LAL BHAGAT Vs. STATE OF HARYANA
|
September 27, 1988 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
January 27, 1988 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 15, 1988 |
|
SOLVEX OILS & FERTILIZERS Vs. GANESH FLOUR MILLS CO
|
September 8, 1988 |
|
SOMA DEVI Vs. STATE OF HARYANA
|
May 17, 1988 |
|
STATE Vs. RANDHIR SINGH
|
January 8, 1988 |
|
STATE BANK OF INDIA Vs. RAVINDER KUMAR
|
February 11, 1988 |
|
STATE BANK OF INDIA Vs. BAL RAJ AND ANR.
|
December 12, 1988 |
|
STATE BANK OF INDIA AND ANOTHER Vs. M/S. ESS VEE MOULDERS AND ENGINEERS AND OTHERS
|
December 17, 1988 |
|
STATE OF HARYANA Vs. JIT SINGH
|
July 27, 1988 |
|
STATE OF HARYANA Vs. BANARAI DASS
|
May 13, 1988 |
|
STATE OF HARYANA Vs. SUNDER SINGH
|
May 24, 1988 |
|
STATE OF HARYANA Vs. BEER SINGH
|
November 28, 1988 |
|
STATE OF HARYANA Vs. GORKHA (DEAD)
|
September 12, 1988 |
|
STATE OF HARYANA Vs. SANDEEP AGGARWAL
|
September 13, 1988 |
|
STATE OF HARYANA Vs. GAYASU
|
August 16, 1988 |
|
STATE OF HARYANA Vs. RAM PAL
|
August 3, 1988 |
|
STATE OF HARYANA AND ANOTHER Vs. BANT RAI GUPTA AND ANOTHER
|
November 29, 1988 |
|
STATE OF HARYANA AND ORS. Vs. KARTAR SINGH AND ORS.
|
September 16, 1988 |
|
STATE OF HARYANA AND OTHERS Vs. DES RAJ AND ANOTHER
|
August 17, 1988 |
|
STATE OF HARYANA, THROUGH THE LAND ACQUISITION COLLECTOR, URBAN ESTATES, PANCHKULA (HARYANA) Vs. SHANKAR
|
December 15, 1988 |
|
STATE OF PUNJAB Vs. MEHAR DEVI
|
July 18, 1988 |
|
STATE OF PUNJAB Vs. KASHMIR SINGH
|
September 8, 1988 |
|
STATE OF PUNJAB Vs. TARA CHAND A C O -III
|
October 5, 1988 |
|
STATE OF PUNJAB Vs. BRITISH MOTOR CAR CO 1934 LTD
|
October 4, 1988 |
|
STATE OF PUNJAB Vs. SUSHILA DEVI
|
July 21, 1988 |
|
STATE OF PUNJAB Vs. BUTA SINGH
|
August 31, 1988 |
|
STATE OF PUNJAB Vs. SAIN DASS
|
September 5, 1988 |
|
STATE OF PUNJAB Vs. DEBOO
|
December 15, 1988 |
|
STATE OF PUNJAB Vs. VINOD KUMAR AHLUWALIA
|
November 7, 1988 |
|
STATE OF PUNJAB Vs. NACHHATTAR SINGH
|
May 19, 1988 |
|
STATE OF PUNJAB Vs. GURU DUTT
|
October 11, 1988 |
|
STATE OF PUNJAB Vs. CHANAN SINGH
|
January 15, 1988 |
|
STATE OF PUNJAB Vs. SWINDER KAUR
|
May 13, 1988 |
|
STATE OF PUNJAB Vs. HAKAM SINGH
|
May 27, 1988 |
|
STATE OF PUNJAB Vs. BRIJ BHUSHAN
|
June 2, 1988 |
|
STATE OF PUNJAB Vs. HARJINDER SINGH
|
June 2, 1988 |
|
STATE OF PUNJAB AND ORS. Vs. JASWANT SINGH
|
May 25, 1988 |
|
STATE OF PUNJAB AND OTHERS Vs. GURJANT SINGH
|
September 1, 1988 |
|
SUB-INSPECTOR LAKHA SINGH Vs. STATE OF PUNJAB
|
February 1, 1988 |
|
SUBASH KUMAR SETHI Vs. STATE OF U.T. CHANDIGARH
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August 31, 1988 |
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SUBE SINGH Vs. STATE OF HARYANA
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October 27, 1988 |
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SUBEG SINGH Vs. ADDITIONAL DIRECTOR
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January 13, 1988 |
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SUBHASH CHANDER Vs. UNION OF INDIA
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August 26, 1988 |
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SUBHASH CHANDER Vs. STATE OF PUNJAB
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January 21, 1988 |
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SUCHA SINGH AND ANOTHER Vs. CHARAN SINGH AND OTHERS
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January 5, 1988 |
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SUDAN Vs. STATE OF HARYANA
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August 5, 1988 |
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SUDERSHAN KUMAR SACHDEVA Vs. SMT. PUSHPLATA
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October 14, 1988 |
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SUKH RANI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
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September 14, 1988 |
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SUKHBIR KAUR Vs. MAHABIR SINGH AND ORS.
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October 26, 1988 |
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SUKHBIR SINGH Vs. STATE OF PUNJAB
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January 6, 1988 |
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SUKHDARSHAN KAUR Vs. BHARPUR SINGH & ORS.
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January 5, 1988 |
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SUKHDEV RAJ Vs. RUKMANI DEVI
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February 26, 1988 |
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SUKHPAL SINGH Vs. UNION OF INDIA
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September 27, 1988 |
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SUKHVINDER SINGH Vs. STATE OF HARYANA AND OTHERS
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May 20, 1988 |
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SUKHVINDER SINGH AND OTHERS Vs. MOHAR SINGH AND ANOTHER
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August 2, 1988 |
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SUKHWIDER SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
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December 2, 1988 |
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SULAKHAN SINGH Vs. DALJIT SINGH AND ORS.
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May 10, 1988 |
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SUMER Vs. VIJAY SINGH
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November 8, 1988 |
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SUNDER Vs. STATE OF HARYANA
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January 21, 1988 |
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SUNEHRI DEVI Vs. BAL KISHAN
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November 18, 1988 |
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SUNEHRI DEVI Vs. BAL KISHAN
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January 18, 1988 |
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SUNITA JAIN Vs. DHYAN CHAND AND OTHERS
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November 29, 1988 |
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SURAJ BHAN Vs. STATE OF HARYANA
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August 2, 1988 |
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SURASTI Vs. KISHORE LAL
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November 7, 1988 |
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SURAT SINGH Vs. PREMA
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October 3, 1988 |
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SURENDER KUMAR OF HISSAR Vs. BAL KRISHAN
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August 23, 1988 |
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SURINDER KAUR ALIAS CHHINDO Vs. AVTAR CHAND
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August 23, 1988 |
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SURINDER MOHAN Vs. DEEP KUMAR & CO & OTHERS
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December 19, 1988 |
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SURINDER PAL Vs. STATE OF PUNJAB
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May 6, 1988 |
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SURINDER PAUL Vs. STATE OF HARYANA
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August 24, 1988 |
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SURINDER SINGH Vs. STATE OF PUNJAB
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January 18, 1988 |
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SURINDER SINGH Vs. INDERJIT KAUR
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January 11, 1988 |
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SURINDER SINGH Vs. STATE OF HARYANA
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January 18, 1988 |
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SURJAN SINGH Vs. M/S. HAMDARD FOUNDRY & WORKSHOP
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July 19, 1988 |
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SURJIT KAUR Vs. TRILOCHAN SINGH
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January 8, 1988 |
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SURJIT KAUR Vs. DARSHAN SINGH
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August 16, 1988 |
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SURJIT PAVITAR SINGH Vs. STATE OF PUNJAB
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September 1, 1988 |
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SURJIT SINGH Vs. SANTOSH KUMARI
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December 17, 1988 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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September 27, 1988 |
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SURJIT SINGH Vs. BALBIR SINGH
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December 17, 1988 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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January 14, 1988 |
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SURJIT SINGH Vs. STATE OF HARYANA
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January 20, 1988 |
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SURJIT SINGH ARORA Vs. HARBANS SING
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November 25, 1988 |
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SURTA Vs. CHANDGI AND ANOTHER
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July 12, 1988 |
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SWAMI SHAKTIVESH Vs. STATE OF HARYANA
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September 15, 1988 |
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SWANTANTAR KUMAR Vs. KAMAL DEV BAWA
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January 18, 1988 |
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SWARAN KANTA Vs. COMMISSIONER OF INCOME-TAX
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November 16, 1988 |
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SWARAN SINGH Vs. LATH SINGH
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December 20, 1988 |
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SWARAN SINGH Vs. STATE OF PUNJAB
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October 26, 1988 |
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SWARN LATA SOOD Vs. SAT PAL
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August 25, 1988 |
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SWASTIKA METAL WORKS Vs. VIMAL VASHIST INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
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October 27, 1988 |
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SWINDER SINGH Vs. THE DIRECTOR, STATE TRANSPORT, PUNJAB CHANDIGARH AND ANOTHER
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December 20, 1988 |
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T. SRINIVASAN, ACCOUNTANT GENERAL, MADRAS Vs. RAJINDER SINGH
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October 7, 1988 |
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TALWINDER SINGH Vs. RUPINDER SINGH
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May 11, 1988 |
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TAR MASIH Vs. STATE OF PUNJAB
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February 17, 1988 |
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TARA CHAND Vs. SHEO PARSHAD
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November 1, 1988 |
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TARA CHAND Vs. JOGINDER SINGH
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September 13, 1988 |
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TARA SINGH Vs. STATE OF PUNJAB
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May 12, 1988 |
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TARLOK SINGH Vs. GURMIT SINGH AND OTHERS
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December 19, 1988 |
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TARLOK SINGH Vs. LABOUR COURT, JALANDHAR, AND OTHERS
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November 22, 1988 |
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TARSEM Vs. MOHINDER
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November 15, 1988 |
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TARSEM CHAND Vs. UNION OF INDIA
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November 16, 1988 |
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TASVIR SINGH Vs. STATE OF HARYANA
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April 19, 1988 |
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TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. LABOUR COURT
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September 27, 1988 |
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TEHAL SINGH Vs. AJIT SINGH
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July 18, 1988 |
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TEJ PAUL OSWAL Vs. LAND ACQUISITION COLLECTOR, (SUB DIVISIONAL OFFICER, CIVIL), LUDHIANA
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November 11, 1988 |
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TEJ SINGH AND OTHERS Vs. JAGRUP SINGH AND OTHERS
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July 28, 1988 |
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TEK CHAND Vs. DHARAM SINGH AND HARBANS LAL
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August 9, 1988 |
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TEK CHAND Vs. STATE OF PUNJAB
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November 25, 1988 |
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TEK CHAND Vs. STATE OF HARYANA
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August 26, 1988 |
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TEK SINGH Vs. STATE OF HARYANA
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October 31, 1988 |
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TEKA Vs. GRAM PANCHAYAT
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February 17, 1988 |
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THAKAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
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July 29, 1988 |
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THE GRAM PANCHAYAT VILLAGE KARIHA, TEHSIL NAWANSHAHAR, DISTRICT JALANDHAR Vs. THE COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
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September 16, 1988 |
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THE LAND ACQUISITION COLLECTOR, INDUSTRIES DEPARTMENT, PUNJAB, CHANDIGARH Vs. DALJIT SINGH AND ANOTHER
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May 24, 1988 |
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THE LUXMI GINNING AND OIL MILLS, KHANNA AND ANOTHER Vs. M/S SUGRU MAL KARAM CHAND, COMMISSION AGENT MACHHIWARA AND OTHERS
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December 3, 1988 |
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THE PUNJAB STATE Vs. PIARA SINGH, EX
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November 4, 1988 |
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THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION, LIMITED Vs. M/S. PANCHSHEEL RICE TRADERS, RAJPURA. DISTRICT PATIALA AND OTHERS
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December 6, 1988 |
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THE PUNJAB STATE THROUGH COLLECTOR, GURDASPUR AND OTHERS Vs. SH. RAGHUBIR SINGH
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October 6, 1988 |
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THE STATE OF HARYANA AND ANOTHER Vs. KARNAIL SINGH
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November 22, 1988 |
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THE STATE OF HARYANA, THROUGH COLLECTOR, KURUKSHETRA AND OTHERS Vs. CHANDER SINGH ALIAS CHANDER BHAN
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May 31, 1988 |
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THE STATE OF PUNJAB AND ORS. Vs. U.S. NAURATH, DEPUTY EXCISE AND TAXATION COMMISSIONER
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May 13, 1988 |
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THE STATE OF PUNJAB THROUGH ASSISTANT COLLECTOR OF STORES, PUNJAB, CHANDIGARH Vs. M/S K. PHARMACEUTICALS WORKS, RAILWAY ROAD, JIND
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December 20, 1988 |
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THE TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. P.S. JAIN MOTORS AND OTHERS
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November 11, 1988 |
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TILAK RAJ Vs. COMMISSIONER OF INCOME-TAX
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November 7, 1988 |
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TILAK RAJ Vs. SHASHI BALA
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October 3, 1988 |
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UDE RAM Vs. STATE OF HARYANA
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August 11, 1988 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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February 8, 1988 |
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UJAGGAR SINGH Vs. LAND ACQUISITION COLLECTOR
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December 9, 1988 |
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UMESH KUMAR Vs. STATE OF HARYANA
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February 10, 1988 |
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UNION OF INDIA Vs. FIRM M/S MOHAR SINGH SARWAN SINGH
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October 14, 1988 |
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UNION OF INDIA Vs. RAM SINGH
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July 21, 1988 |
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UNION OF INDIA (UOI) Vs. RAMA DEVI AND ORS.
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August 1, 1988 |
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UNION OF INDIA AND ANOTHER Vs. M/S AMARNATH AGGARWAL CONSTRUCTION PRIVATE LTD.
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July 13, 1988 |
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UNION OF INDIA THROUGH THE GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE, NEW DELHI Vs. NATIONAL TEXTILES CORPORATION (DELHI, PUNJAB AND RAJASTHAN) LTD.
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November 22, 1988 |
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UNION OF INDIA, THROUGH DEPUTY CHIEF COMMERCIAL SUPERINTENDENT, N.R., NEW DELHI Vs. MEHTA PHARMACUTICALS (P) LIMITED
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May 19, 1988 |
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UNITED CHURCH OF NORTHERN INDIA Vs. DARSHAN SINGH AND ANR.
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January 4, 1988 |
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UNITED INDIA INSURANCE CO. LTD Vs. SWARAN SINGH
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August 17, 1988 |
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UNITED INDIA INSURANCE COMPANY Vs. SUBASH CHANDER GUPTA
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January 15, 1988 |
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URMILA DEVI Vs. BALJIT SINGH
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October 28, 1988 |
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USAF AND ANOTHER Vs. THE COLLECTOR URBAN ESTATE LAND ACQUISITION, URBAN DEVELOPMENT PUNJAB
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August 10, 1988 |
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UTTAM SINGH Vs. PASH SINGH
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October 3, 1988 |
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V.K. JAIN Vs. SH. RAM NATH SHARMA
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October 4, 1988 |
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V.P. GUREJA Vs. JAGDISH CHANDER RAHEJA
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May 13, 1988 |
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VAKIL CHAND Vs. STATE OF HARYANA
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September 14, 1988 |
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VARINDER PAL Vs. STATE OF HARYANA
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January 11, 1988 |
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VED BHUSHAN Vs. RAJINDER KUMAR AND OTHERS
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March 31, 1988 |
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VED PARKASH Vs. RAJ RANI
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January 20, 1988 |
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VED PARKASH Vs. GRAM PANCHAYAT
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September 8, 1988 |
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VIDAY SAGAR DHANDA AND ANOTHER Vs. DAULAT RAM DHANDA (DEAD) AND ANOTHER
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November 1, 1988 |
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VIDYA PRAKASH Vs. STATE OF PUNJAB
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September 3, 1988 |
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VIDYA WATI Vs. PUNJAB STATE
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November 25, 1988 |
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VIJAY BROTHERS Vs. UNION OF INDIA
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August 10, 1988 |
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VIJAY KANT Vs. AMAR NATH AND ANOTHER
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August 3, 1988 |
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VIJAY KAPUR Vs. SURESH KUMAR
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September 23, 1988 |
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VIJAY KUMAR Vs. RAJ KUMAR
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September 1, 1988 |
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VIJAY KUMAR Vs. STATE OF HARYANA
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September 28, 1988 |
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VIJAY SINGH Vs. DHARAM PAL
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December 21, 1988 |
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VIJAY SINGH Vs. SHANTI
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October 3, 1988 |
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VIJAYA JAWA Vs. NATIONAL FERTILIZERS LTD.
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February 18, 1988 |
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VIKRAM SINGH Vs. SUBORDINATE SERVICE SELECTION BOARD
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June 3, 1988 |
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VINOD KUMAR Vs. STATE OF HARYANA
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January 15, 1988 |
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VINOD KUMAR Vs. PARTAP CHAND ARYA
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September 15, 1988 |
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VINOD KUMAR Vs. SHIV DUTT CHAUDHARY
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February 9, 1988 |
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VIR BHAN Vs. SURJAN SINGH
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December 19, 1988 |
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VIR SINGH @ VIRU Vs. STATE OF PUNJAB
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November 4, 1988 |
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VISHKARMA KALGIDHAR MILLS MOGA Vs. DAVINDER SINGH
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September 6, 1988 |
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VXL INDIA LTD Vs. INCOME-TAX OFFICER
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February 10, 1988 |
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WADHAWA SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
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May 26, 1988 |
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WARYAM SINGH Vs. STATE OF PUNJAB
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November 1, 1988 |
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WAZIR CHAND Vs. STATE OF HARYANA
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August 17, 1988 |
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WAZIR SINGH Vs. STATE OF PUNJAB
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July 25, 1988 |
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YOGESH KUMAR Vs. AMI CHAND
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July 15, 1988 |
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YOGINDER KUMAR Vs. M/S AGGARWAL TRADING COMPANY, MOGA
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August 24, 1988 |
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ZORA SINGH Vs. DALIP KAUR
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July 19, 1988 |