|
CHANDER KIRAN Vs. RAM RATTAN
|
October 8, 1987 |
|
SMT. SURESH DEVI Vs. BABU RAM
|
November 17, 1987 |
|
ADARSH SHARMA Vs. SADHU RAM SHARMA
|
August 20, 1987 |
|
AGYA PAL SINGH Vs. BASANT KAUR
|
March 13, 1987 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
May 28, 1987 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
March 24, 1987 |
|
AJAY PAL SINGH Vs. STATE OF PUNJAB
|
November 25, 1987 |
|
AJAY SONDHI Vs. PUNJAB UNIVERSITY, CHANDIGARH
|
May 28, 1987 |
|
AJAY THIND Vs. STATE OF PUNJAB
|
September 8, 1987 |
|
AJIT JAIN Vs. STATE BANK OF INDIA, INDUSTRIAL ESTATE, CHANDIGAH THROUGH ITS BRANCH MANAGER AND OTHERS
|
September 14, 1987 |
|
AJIT MASIH Vs. STATE OF PUNJAB
|
September 10, 1987 |
|
AJIT SINGH Vs. BIRENDER KAUR
|
July 17, 1987 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 18, 1987 |
|
AJIT SINGH Vs. SNEH LATA AND ANOTHER
|
October 15, 1987 |
|
AJIT SINGH Vs. GOPI RAM
|
April 23, 1987 |
|
AJMER SINGH Vs. PRITAM SINGH
|
February 17, 1987 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
September 23, 1987 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
August 25, 1987 |
|
ALAGIRI Vs. STATE OF PUNJAB
|
May 21, 1987 |
|
ALLAH BAKASH Vs. NASARBI AND OTHERS
|
October 16, 1987 |
|
AMAR NATH Vs. RAJINDER KUMAR
|
February 6, 1987 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
January 14, 1987 |
|
AMAR NATH JAIN Vs. RAM PARKASH DHIR
|
March 6, 1987 |
|
AMAR PAL Vs. ANAND SWAROOP
|
January 13, 1987 |
|
AMAR SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION AND ANOTHER
|
February 5, 1987 |
|
AMARJIT KAUR Vs. BABU SINGH
|
October 13, 1987 |
|
AMARJIT KAUR Vs. LT. GEN. AMAR SINGH
|
September 21, 1987 |
|
AMARJIT SINGH Vs. PRITAM SINGH
|
January 9, 1987 |
|
AMARJIT SINGH Vs. BALBIR KAUR @ RAGHBIR KAUR
|
November 24, 1987 |
|
AMARJIT SINGH AND OTHERS Vs. BRIJINDER KAUR AND OTHERS
|
June 3, 1987 |
|
AMARPAL SINGH Vs. STATE OF PUNJAB
|
November 13, 1987 |
|
AMIR CHAND Vs. SARDAR ARJAN SINGH
|
September 21, 1987 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 8, 1987 |
|
AMRIK SINGH Vs. SURJIT KAUR
|
September 23, 1987 |
|
AMRIK SINGH Vs. SOHAN SINGH (DECEASED) REPRESENTED BY HIS LEGAL HEIRS GURDEV KAUR
|
October 12, 1987 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 22, 1987 |
|
AMRIK SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
August 4, 1987 |
|
AMRIK SINGH @ MIKA Vs. STATE OF PUNJAB
|
January 21, 1987 |
|
AMRIT KAUR MALHOTRA Vs. POST GRADUATE INSTITUTE OF MEDICAL RESEARCH CHANDIGARH AND ANOTHER
|
January 16, 1987 |
|
AMRITSAR DEOCESAN TRUST ASSOCIATION REGD. Vs. MISS RAZIA SHANKAR DASS
|
February 4, 1987 |
|
AMRITSAR RAYON AND SILK MILLS LTD Vs. AMIN CHAND SAJDEH
|
May 27, 1987 |
|
ANAJNI KUMAR Vs. TARLOCHAN LAL
|
February 23, 1987 |
|
ANGOORI DEVI Vs. GURNAM LAL
|
October 8, 1987 |
|
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA
|
November 23, 1987 |
|
ANIL KUMAR Vs. STATE OF PUNJAB
|
August 14, 1987 |
|
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA
|
November 3, 1987 |
|
ANIL KUMAR JAIN Vs. STATE OF PUNJAB
|
January 13, 1987 |
|
ANIL SETHI Vs. STATE OF U.T. CHANDIGARH
|
October 27, 1987 |
|
ANITA RANI Vs. STATE
|
September 8, 1987 |
|
ANJANA DEVI Vs. BIMLA DEVI JAIN
|
May 11, 1987 |
|
ARIYAPADI KANNIKESWARAN BALAKRISHNAN Vs. M/S. BHARTIYA CUTLER HAMMER LTD.
|
November 3, 1987 |
|
ARJAN SINGH Vs. KANHIYA LAL
|
October 8, 1987 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
July 24, 1987 |
|
ARJAN SINGH Vs. MITTER PAUL KHANNA
|
September 25, 1987 |
|
ARUN DEV SHARMA Vs. SUNITA KUMARI
|
September 23, 1987 |
|
ARVIND KUMAR Vs. RADHEY SHAM
|
January 12, 1987 |
|
ARVIND KUMAR BHALLA Vs. SHRI GURBACHAN SINGH, INSPECTOR, INCHARGE CIA STAFF
|
August 24, 1987 |
|
ASHA RANI Vs. ROSHAN LAL AND ANOTHER
|
October 12, 1987 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
November 9, 1987 |
|
ASHOK KUMAR Vs. AVTAR SINGH
|
July 22, 1987 |
|
ASHOK KUMAR Vs. FAQIR CHAND
|
April 24, 1987 |
|
ASHOK KUMAR Vs. CHHABIL DASS
|
August 31, 1987 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
May 1, 1987 |
|
ASHOK KUMAR ALIAS PAPPI Vs. STATE OF HARYANA
|
January 23, 1987 |
|
ASHU GUPTA Vs. STATE OF PUNJAB
|
January 15, 1987 |
|
ASHWANI KUMAR BEDI Vs. STATE OF PUNJAB
|
November 30, 1987 |
|
ASHWANI KUMAR LEGAL REPRESENTATIVES OF MOHINDER LAL Vs. COMMISSIONER OF INCOME-TAX
|
July 24, 1987 |
|
ASSA SINGH Vs. STATE OF PUNJAB
|
February 9, 1987 |
|
ATMA SINGH @ ATTU Vs. STATE OF PUNJAB
|
February 19, 1987 |
|
ATTAR SINGH Vs. STATE OF PUNJAB
|
March 31, 1987 |
|
ATUL SOOD Vs. STATE OF PUNJAB AND OTHERS
|
June 5, 1987 |
|
AVTAR KAUR Vs. KIRPAL SINGH
|
March 2, 1987 |
|
AVTAR SINGH Vs. PRESIDING OFFICER
|
September 21, 1987 |
|
AVTAR SINGH @ MEHTAB SINGH @ PEHLWAN @ PARAS SINGH Vs. STATE OF PUNJAB
|
April 9, 1987 |
|
B.D. THAPPER Vs. PAL SINGH
|
February 5, 1987 |
|
BABA SANTA SINGH, BUDHA DAL Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE, AMRITSAR
|
May 14, 1987 |
|
BABU RAM Vs. BABU LAL
|
March 3, 1987 |
|
BABU RAM Vs. WALAITI RAM
|
April 6, 1987 |
|
BABU RAM Vs. STATE
|
February 27, 1987 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
March 23, 1987 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
March 18, 1987 |
|
BACHITAR SINGH Vs. JASWINDER SINGH
|
August 27, 1987 |
|
BADRI NATH Vs. RAMJI DASS SINGH
|
February 25, 1987 |
|
BAGA RAM Vs. STATE OF PUNJAB
|
February 2, 1987 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
July 13, 1987 |
|
BAHADUR SINGH Vs. LAKHWINDER SINGH
|
April 2, 1987 |
|
BAKHSHISH SINGH Vs. RAM NATH VERMA
|
September 16, 1987 |
|
BAKHSISH SINGH Vs. RESHAM SINGH
|
April 8, 1987 |
|
BAKHTAUR SINGH Vs. UNION OF INDIA
|
August 7, 1987 |
|
BAKHTAWAR SINGH Vs. NASIB SINGH AND OTHERS
|
January 15, 1987 |
|
BAKHTAWAR SINGH Vs. GURBACHAN SINGH
|
December 9, 1987 |
|
BAL KISHAN S Vs. POONAM VERMA
|
April 10, 1987 |
|
BAL KRISHAN Vs. STATE OF PUNJAB
|
February 20, 1987 |
|
BAL KRISHAN ALIAS BAL KISHAN Vs. AMAR LAL
|
November 17, 1987 |
|
BAL RAM SURAJ Vs. DEV RAJ DHIMAN
|
March 19, 1987 |
|
BALBIR KAUR Vs. STATE OF HARYANA
|
September 9, 1987 |
|
BALBIR KAUR Vs. BALDEV SINGH
|
November 3, 1987 |
|
BALBIR KAUR Vs. DALIP SINGH
|
May 12, 1987 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
February 3, 1987 |
|
BALDEV SINGH Vs. UNION OF INDIA
|
September 17, 1987 |
|
BALDEV SINGH Vs. MOHNI
|
July 16, 1987 |
|
BALDEV SINGH Vs. SAT PAL SHUKLA
|
February 2, 1987 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
June 3, 1987 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
August 7, 1987 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
March 28, 1987 |
|
BALDEV SINGH @RANJIT SINGH @ BILLU Vs. STATE OF PUNJAB
|
July 27, 1987 |
|
BALJINDER KAUR Vs. GURDAS RAM
|
August 26, 1987 |
|
BALJIT SINGH Vs. MANJIT KAUR
|
September 11, 1987 |
|
BALJIT SINGH Vs. AMARJIT KAUR
|
November 11, 1987 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
July 21, 1987 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
September 9, 1987 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
September 29, 1987 |
|
BALLAMGARH CO OP C R SOCY Vs. STATE OF PUNJAB
|
August 11, 1987 |
|
BALRAJ SINGH Vs. MAHAN SINGH
|
September 1, 1987 |
|
BALRAM SINGH Vs. SMT. SUKHWANT KAUR
|
September 8, 1987 |
|
BALWANT Vs. LABH CHAND
|
July 28, 1987 |
|
BALWANT KAUR Vs. STATE OF PUNJAB
|
July 24, 1987 |
|
BALWANT KAUR Vs. GURMAIL SINGH
|
November 23, 1987 |
|
BALWANT RAI Vs. GAURI SHANKAR
|
March 24, 1987 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
October 26, 1987 |
|
BALWANT SINGH Vs. MEHAR SINGH RATHEE
|
January 22, 1987 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 13, 1987 |
|
BALWANT SINGH Vs. CHIEF SECY TO GOVT PUNJAB
|
December 8, 1987 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
January 28, 1987 |
|
BALWINDER KUMAR Vs. KASHAMA DEVI ALIAS SHAMA DEVI
|
July 15, 1987 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
November 9, 1987 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
April 20, 1987 |
|
BALWINDER SINGH Vs. UNION TERRITORY CHANDIGARH
|
June 12, 1987 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
October 1, 1987 |
|
BALWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
|
April 8, 1987 |
|
BALWINDER SINGH BHUNDER Vs. STATE OF PUNJAB
|
March 26, 1987 |
|
BANARSI DASS SHARMA Vs. STATE OF PUNJAB
|
September 7, 1987 |
|
BANSI LAL Vs. SUBHASH CHANDER
|
July 13, 1987 |
|
BANSI LAL Vs. SOHAN SINGH
|
January 30, 1987 |
|
BANT RAM Vs. STATE OF HARYANA
|
November 9, 1987 |
|
BANT SINGH Vs. DULLEY COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
July 20, 1987 |
|
BANWARI Vs. CHANDU LAL
|
April 10, 1987 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
November 3, 1987 |
|
BASAL TOOL CO Vs. INCOME-TAX OFFICER
|
March 19, 1987 |
|
BASAL TOOL COMPANY Vs. INCOME TAX OFFICER
|
March 17, 1987 |
|
BASTA SINGH Vs. STATE OF PUNJAB
|
March 20, 1987 |
|
BATA INDIA LTD. Vs. KARAM CHAND
|
April 10, 1987 |
|
BEEGEE CORPN PVT LTD Vs. PUNJAB FINANCIAL CORPN
|
August 10, 1987 |
|
BEG RAJ AND ANOTHER Vs. CHETAN SINGH AND OTHERS
|
October 8, 1987 |
|
BHAGAT RAM Vs. BHARAT SINGH
|
July 22, 1987 |
|
BHAGAT RAM Vs. BAIJ NATH
|
October 5, 1987 |
|
BHAGAT RAM Vs. BHAGAT RAM AND OTHERS
|
August 12, 1987 |
|
BHAGAT SINGH Vs. STATE OF PUNJAB
|
January 9, 1987 |
|
BHAGAT SINGH Vs. SARBJIT SINGH
|
August 19, 1987 |
|
BHAGWAN DASS Vs. MOHAN LAL
|
August 19, 1987 |
|
BHAGWAN DASS Vs. KISHAN CHAND
|
March 27, 1987 |
|
BHAGWAN DASS Vs. KAUSHALYA DEVI
|
January 23, 1987 |
|
BHAGWAN DASS Vs. RAMJI DASS (DIED) AND OTHERS
|
April 10, 1987 |
|
BHAGWAN KAUR Vs. CHETAN SINGH
|
October 1, 1987 |
|
BHAGWAN SINGH Vs. ZILLE SINGH
|
March 3, 1987 |
|
BHAGWAN SINGH AND COMPANY Vs. CENTRAL BANK OF INDIA KAITHAL
|
November 2, 1987 |
|
BHAGWANT KISHORE Vs. SHEELA DEVI
|
February 9, 1987 |
|
BHAGWANTI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 1, 1987 |
|
BHAGWATI PARSHAD Vs. PARKASH CHAND
|
January 19, 1987 |
|
BHAJAN KAUR Vs. SANT SINGH
|
July 30, 1987 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
May 21, 1987 |
|
BHAJAN SINGH Vs. STATE OF HARYANA
|
May 5, 1987 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
September 24, 1987 |
|
BHAKRA MANAGEMENT BOARD Vs. CHAMPA DEVI
|
September 16, 1987 |
|
BHARGU DATT Vs. STATE OF PUNJAB
|
March 24, 1987 |
|
BHASIN D N Vs. UNION OF INDIA
|
August 6, 1987 |
|
BHATERI Vs. SAMPURAN SINGH
|
August 11, 1987 |
|
BHAWESH Vs. COMMR CENTRAL SCHOOLS NEW DELHI
|
October 9, 1987 |
|
BHEEM SAM Vs. PUNJAB STATE
|
November 23, 1987 |
|
BHIM Vs. MURTI SAT NARAIN BHAGWAN
|
February 6, 1987 |
|
BHIM SAIN Vs. SANT LAL
|
February 4, 1987 |
|
BHIM SEN Vs. STATE OF HARYANA
|
August 4, 1987 |
|
BHISHAM DEV DHAWAN Vs. INDO GERMAN AGGRICULTURAL MILK PROJECT, MANDI, HIMACHAL PRADESH
|
July 17, 1987 |
|
BHOLA PARSHAD Vs. STATE OF HARYANA
|
September 25, 1987 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
January 29, 1987 |
|
BHOLA SINGH Vs. RATIA
|
May 25, 1987 |
|
BHOOP SINGH Vs. STATE OF HARYANA
|
February 18, 1987 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
December 1, 1987 |
|
BHUPINDER SINGH Vs. THE PRINCIPAL INDUSTRIAL TRAINING INSTITUTE, PATHANKOT AND OTHERS
|
February 6, 1987 |
|
BHUSHAN LAL Vs. STATE OF HARYANA
|
January 14, 1987 |
|
BIJENDER SING Vs. STATE OF HARYANA
|
July 27, 1987 |
|
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
December 10, 1987 |
|
BILAS CHAND JAIN Vs. THE STATE BANK OF INDIA AND OTHERS
|
December 12, 1987 |
|
BIMAL KAUR KHALSA Vs. UNION OF INDIA
|
October 20, 1987 |
|
BIMLA Vs. BALDEV RAJ
|
March 30, 1987 |
|
BIMLA DEVI AGGARWAL Vs. GANDA SINGH
|
September 9, 1987 |
|
BIMLA RANI AGARWAL Vs. SAMPAT RAI SHARMA AND OTHERS
|
March 31, 1987 |
|
BIRMATI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 1987 |
|
BISHAMBER ALIAS CHEENI Vs. STATE OF HARYANA
|
October 27, 1987 |
|
BISHAMBER DASS Vs. STATE UNION TERRITORY OF
|
April 10, 1987 |
|
BOARD OF THE NAWAN MISSION AMERICA Vs. UNION OF INDIA
|
October 12, 1987 |
|
BOHTI Vs. MANI RAM SHARMA
|
May 21, 1987 |
|
BRAHANAND Vs. ORIENTAL INSURANCE COMPANY
|
October 1, 1987 |
|
BRAHM PAL Vs. STATE OF HARYANA
|
January 27, 1987 |
|
BRAHM VASUDEVA Vs. K L BAJAJ
|
August 11, 1987 |
|
BRAHMA NAND Vs. HIRA LAL ALIAS HIRA
|
March 12, 1987 |
|
BRIJ MOHAN Vs. STATE OF HARYANA
|
August 11, 1987 |
|
BUDH RAM Vs. STATE OF HARYANA
|
March 11, 1987 |
|
BUTA RAM Vs. TARSEM LAL
|
January 19, 1987 |
|
BUTA RAM Vs. BALWANT SINGH
|
August 19, 1987 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
May 14, 1987 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
February 24, 1987 |
|
CANARA BANK Vs. GENERAL PUBLIC
|
August 24, 1987 |
|
CANTONMENT BOARD Vs. PADAM PARSHAD MAHAVIR PARSHAD
|
May 27, 1987 |
|
CHAIN SUKH Vs. STATE OF HARYANA
|
May 4, 1987 |
|
CHAIRMAN, CORPORATION BANK Vs. H.S. SANDHU
|
March 17, 1987 |
|
CHAIRMAN, JALANDHAR IMPROVEMENT TRUST Vs. INDER SINGH
|
November 3, 1987 |
|
CHAJJU RAM Vs. KRISHANA
|
August 28, 1987 |
|
CHAJJU RAM Vs. SOM NATH
|
August 6, 1987 |
|
CHAMAN LAL Vs. SHEELA RANI
|
August 13, 1987 |
|
CHAMELA RAM Vs. HUKMA AND ANR
|
June 3, 1987 |
|
CHANAN SINGH Vs. DEPUTY DIRECTOR OF ENFORCEMENT
|
February 5, 1987 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
December 3, 1987 |
|
CHANCHAL SINGH Vs. RATTAN KAUR (DECEASED) THROUGH L.RS CHARAN SINGH AND ORS.
|
September 7, 1987 |
|
CHAND AHUJA Vs. GAUTAM K HADA
|
February 19, 1987 |
|
CHAND SINGH Vs. RAM KAUR
|
May 19, 1987 |
|
CHAND SINGH Vs. PRITAM SINGH
|
October 26, 1987 |
|
CHAND SINGH Vs. HARNAM KAUR ALIAS MIDDO AND STATE OF PUNJAB
|
August 21, 1987 |
|
CHANDER BHAN Vs. THE STATE OF HARYANA AND ANOTHER
|
May 22, 1987 |
|
CHANDER BHAN S Vs. STATE OF HARYANA
|
March 17, 1987 |
|
CHANDER KANTA Vs. KRISHAN LAL SHARMA
|
July 16, 1987 |
|
CHANDER MOHAN Vs. NEELAM KUMARI ALIAS URMIL KUMARI
|
March 25, 1987 |
|
CHANDER PARKASH SHARMA Vs. SHANTI SARUP
|
August 28, 1987 |
|
CHANDER SON OF HARI CHAND Vs. DHAWAL WIFE OF CHANDER
|
May 26, 1987 |
|
CHANDI Vs. STATE OF HARYANA
|
January 23, 1987 |
|
CHANDU LAL Vs. STATE OF HARYANA
|
July 24, 1987 |
|
CHARAN DASS Vs. STATE OF PUNJAB
|
January 15, 1987 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
September 15, 1987 |
|
CHARAT SINGH Vs. STATE OF PUNJAB
|
November 19, 1987 |
|
CHET SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, KHARAR AND OTHERS
|
December 7, 1987 |
|
CHETAN SINGH Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
January 13, 1987 |
|
CHHAJU Vs. STATE OF HARYANA
|
July 22, 1987 |
|
CHHAJU RAM Vs. SOM NATH
|
August 24, 1987 |
|
CHHOTA SINGH ALIAS HARJIT SINGH Vs. STATE OF PUNJAB
|
May 15, 1987 |
|
CHUNI LAL Vs. STATE OF HARYANA
|
September 25, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDER KUMAR JINDAL
|
March 9, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH CHAND
|
March 11, 1987 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB FINANCIAL CORPORATION
|
July 29, 1987 |
|
COMMISSIONER OF WEALTH-TAX Vs. KISHAN DEV
|
August 12, 1987 |
|
COURT OF JUDICIAL MAGISTRATE IST CLASS Vs. NANAK CHAND NAGPAL
|
May 28, 1987 |
|
COURT ON ITS OWN MOTION Vs. CONSTABLE SATBIR
|
November 16, 1987 |
|
COURT ON ITS OWN MOTION Vs. SURJIT SINGH, INSPECTOR OF POLICE
|
February 23, 1987 |
|
COURT ON ITS OWN MOTION Vs. SAJJAN SINGH
|
February 24, 1987 |
|
COURT ON ITS OWN MOTION Vs. HARNEK SINGH SARA, D S P
|
September 21, 1987 |
|
COURT ON ITS OWN MOTION Vs. M S SENGHI
|
January 13, 1987 |
|
D N BHASIN Vs. UNION OF INDIA
|
August 6, 1987 |
|
D N KEJRIWAL Vs. STATE OF HARYANA
|
September 21, 1987 |
|
D.N. MALHOTRA Vs. KARTAR SINGH
|
February 4, 1987 |
|
DAL SINGH Vs. VED PARKASH
|
February 25, 1987 |
|
DALBIR KAUR Vs. KARAM SINGH
|
August 5, 1987 |
|
DALBIR KAUR Vs. GURMEET SINGH
|
September 23, 1987 |
|
DALIP KAUR Vs. HARBANS SINGH
|
May 15, 1987 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
September 22, 1987 |
|
DALIP SINGH Vs. HARCHAND SINGH
|
March 10, 1987 |
|
DALIP SINGH Vs. KALI RAM
|
November 16, 1987 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
September 9, 1987 |
|
DALJIT KAUR Vs. GURBAX SINGH
|
September 17, 1987 |
|
DALJIT KAUR ALIAS HARBANS KAUR Vs. GURCHARAN SINGH
|
August 19, 1987 |
|
DALJIT SINGH Vs. AMARJIT KAUR
|
November 11, 1987 |
|
DALJIT SINGH Vs. CH HUKAM SINGH
|
November 29, 1987 |
|
DARBARI LAL Vs. UNION OF INDIA
|
August 24, 1987 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
April 10, 1987 |
|
DARSHAN RAM Vs. NAZAR RAM
|
August 29, 1987 |
|
DARSHAN SINGH Vs. SWARAN KAUR
|
September 9, 1987 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 4, 1987 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
May 15, 1987 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
August 9, 1987 |
|
DARSHAN SINGH Vs. DALIP KAUR
|
March 27, 1987 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 26, 1987 |
|
DARSHAN SINGH Vs. MANINDER KAUR
|
August 18, 1987 |
|
DARSHAN SINGH PAVITTAR SINGH MOGA AND 14 ORS Vs. UNION OF INDIA
|
June 5, 1987 |
|
DARSHNA DEVI Vs. VED PARKASH
|
July 20, 1987 |
|
DARYA SINGH Vs. JITA
|
December 9, 1987 |
|
DAVINDER SINGH ALIAS DATINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 1987 |
|
DAYA SINGH Vs. STATE OF PUNJAB
|
January 19, 1987 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
January 7, 1987 |
|
DEEP CHAND Vs. THE STATE OF HARYANA AND OTHERS
|
December 4, 1987 |
|
DES RAJ Vs. MADAN LAL
|
August 13, 1987 |
|
DES RAJ Vs. DARYAO SINGH
|
May 8, 1987 |
|
DES RAJ EX MUNICIPAL COMMISSIONER, BHARGO CAMP, JULLUNDUR CITY Vs. PUNJAB GOVERNMENT THOUGH THE SECRETARY TO GOVERNMENT, PUNJAB REHABILITATION DEPARTMENT, CHANDIGARH AND OTHERS
|
August 19, 1987 |
|
DESA SINGH Vs. STATE OF PUNJAB
|
May 19, 1987 |
|
DEV PARKASH Vs. STATE OF PUNJAB
|
March 19, 1987 |
|
DEV RAJ Vs. HARCHARAN SINGH
|
September 25, 1987 |
|
DEV RAJ Vs. STATE OF HARYANA
|
April 1, 1987 |
|
DEVI CHAND Vs. ARJAN RAM
|
February 25, 1987 |
|
DEVI DAYAL Vs. UNION OF INDIA
|
August 6, 1987 |
|
DEVINDER KAUR Vs. STATE OF PUNJAB
|
October 5, 1987 |
|
DEVINDER KUMAR Vs. ASHA RANI
|
March 9, 1987 |
|
DEVINDER NATH A Vs. DEVINDER NATH DHANDA
|
September 1, 1987 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
May 14, 1987 |
|
DEWAN CHAND BY HIS LRS. Vs. MEWA SINGH AND ANR.
|
February 3, 1987 |
|
DHAN SINGH Vs. HIRDE RAM SWARAN
|
June 3, 1987 |
|
DHANPATI Vs. SATISH KUMAR
|
November 11, 1987 |
|
DHANWANT Vs. FAZRU
|
October 20, 1987 |
|
DHARAM CHAND THAPPAR Vs. VIJAY KUMAR JAIN
|
September 25, 1987 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
December 10, 1987 |
|
DHARAM PAL Vs. COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT
|
April 16, 1987 |
|
DHARAM PAL Vs. MALKIAT SINGH GILL
|
August 6, 1987 |
|
DHARAM PAL JAIN Vs. M/S VIJAY KUMAR MANOHAR LAL AND OTHERS
|
December 15, 1987 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
November 27, 1987 |
|
DHARMA Vs. STATE OF HARYANA
|
May 6, 1987 |
|
DHOOM SINGH Vs. RAM KUMAR
|
September 30, 1987 |
|
DIAL SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
August 28, 1987 |
|
DIAL SINGH Vs. INSPECTOR GENERAL OF PRISONS CHANDIGARH
|
September 28, 1987 |
|
DILAWAR SINGH Vs. STATE OF HARYANA
|
December 9, 1987 |
|
DILAWAR SINGH Vs. STATE OF PUNJAB
|
April 9, 1987 |
|
DINA NATH ARORA Vs. THE STATE OF PUNJAB AND OTHERS
|
February 4, 1987 |
|
DINESH KUMAR Vs. STATE OF HARYANA
|
November 11, 1987 |
|
DIRECTOR STATE TRANSPORT, PUNJAB CHANDIGARH AND OTHERS Vs. HARDEV SINGH, CONDUCTOR
|
January 27, 1987 |
|
DOABA BUILDERS PVT LTD Vs. PUNJAB STATE
|
January 29, 1987 |
|
DR. BALJINDER PAL SINGH, REGISTRAR, DEPARTMENT OF CARDIOLOGY, GOVERNMENT MEDICAL COLLEGE, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
|
September 15, 1987 |
|
DR. JAGDEEP SINGH MEDICAL OFFICER Vs. STATE OF PUNJAB AND OTHER
|
May 27, 1987 |
|
DR. NEELAM KATHURIA Vs. STATE OF PUNJAB AND OTHERS
|
June 4, 1987 |
|
DUNI CHAND Vs. NAGINA SINGH
|
August 20, 1987 |
|
DURGA DASS AGGARWAL AND COMPANY Vs. COMMISSIONER OF INCOME-TAX
|
August 12, 1987 |
|
DURGESH AGGARWAL Vs. DUNI CHAND
|
August 19, 1987 |
|
ELECTRONICS COMPONENTS (INDIA) AND OTHERS Vs. INDIAN BANK. SECTOR 7, CHANDIGARH THROUGH ITS ZONAL MANAGER
|
March 10, 1987 |
|
FAKIR CHAND Vs. SUB DIVISIONAL MAGISTRATE
|
April 27, 1987 |
|
FAQIR SINGH Vs. STATE OF PUNJAB
|
August 18, 1987 |
|
FAQUIR CHAND Vs. STATE OF HARYANA
|
February 9, 1987 |
|
FAQUIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
August 6, 1987 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. DIWAN CHAND
|
February 3, 1987 |
|
FATEH SINGH SAINI Vs. STATE OF HARYANA
|
March 26, 1987 |
|
FATIA Vs. B R ANAND
|
July 31, 1987 |
|
FIRM M/S INDIA ESECTRODES CO. SUNAM THROUGH SHRI RAGHBIR CHAND PARTNER Vs. H. J. INDUSTRIAL CORPORATION SANDHYA DEEP 15 COMMUNITY CENTRE, EAST OF KAILASH, NEW DELHI-110024
|
March 11, 1987 |
|
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 8, 1987 |
|
FOOD CORPORATION OF INDIA HARYANA REGION Vs. PRESIDING OFFICER CENTRAL GOVT IND TRIBUNAL
|
March 8, 1987 |
|
FRONTIER EGGS STORE Vs. COMMISSIONER OF INCOME-TAX
|
September 10, 1987 |
|
G.L. NAGPAL Vs. M.P. RAIZADA
|
January 29, 1987 |
|
G.S. CHAWLA Vs. THE STATE OF HARYANA AND ORS.
|
July 14, 1987 |
|
GAINDA RAM Vs. SATYA RANI
|
February 24, 1987 |
|
GANDHI KHADDAR BHANDAR Vs. BANWARI LAL
|
May 7, 1987 |
|
GANESH DUTT Vs. MOLU RAM
|
July 13, 1987 |
|
GANGA RAM Vs. PEHLAD
|
September 15, 1987 |
|
GELA RAM Vs. SAT PAL SHARMA
|
September 14, 1987 |
|
GENERAL MANAGER Vs. GURDIAL RAM
|
January 27, 1987 |
|
GENERAL MANAGER Vs. NANAK SINGH
|
July 24, 1987 |
|
GENERAL MANAGER, PUNJAB ROADWAYS Vs. BALBIR SINGH
|
August 26, 1987 |
|
GHAMANDI Vs. SUKH DEVI
|
March 24, 1987 |
|
GHANSHAYAM SHARMA Vs. STATE OF HARYANA
|
September 11, 1987 |
|
GHOTU Vs. KHEM CHAND
|
March 6, 1987 |
|
GHUKAR SINGH Vs. BHAGWAN SINGH
|
November 18, 1987 |
|
GIAN DEVI Vs. RAJINDER PARSHAD
|
July 24, 1987 |
|
GIAN DEVI Vs. BACHAN MOTOR FINANCERS (P ) LTD
|
September 5, 1987 |
|
GIAN KAUR Vs. PAL SINGH
|
May 7, 1987 |
|
GIAN KAUR AND OTHERS Vs. DILBAGH SINGH
|
December 17, 1987 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
June 1, 1987 |
|
GIAN SINGH AND ORS Vs. DEVINDERJIT KAUR
|
February 18, 1987 |
|
GIDDERBAHA CO OP MARKETING CUM PROCESSING SOC LTD Vs. SURJA RAM
|
November 28, 1987 |
|
GITA DEVI Vs. FINANCIAL COMMISSIONER
|
February 17, 1987 |
|
GITA DEVI Vs. PARMA NAND AND HARI RAM
|
April 15, 1987 |
|
GITA RAM Vs. ROHTAS GIR AND OTHERS
|
July 24, 1987 |
|
GODAVARI DEVI Vs. UNION OF INDIA
|
June 2, 1987 |
|
GOMTI DEVI Vs. SATYA PARKASH
|
August 5, 1987 |
|
GOPAL SINGH Vs. STATE OF PUNJAB
|
March 24, 1987 |
|
GOPAL SINGH Vs. JAMIATPURA DHERU CO-OPERATIVE JOINT FARMING SOCIETY LTD
|
September 7, 1987 |
|
GOPAL SINGH Vs. MANJIT KAUR
|
March 31, 1987 |
|
GOPI CHAND Vs. KANHIYA LAL
|
January 30, 1987 |
|
GOPI RAM Vs. SUMANTRA DEVI
|
January 28, 1987 |
|
GOVER LAL Vs. KAMLESH
|
July 20, 1987 |
|
GOVIND RAM Vs. STATE OF HARYANA
|
November 2, 1987 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
July 15, 1987 |
|
GRAM PANCHAYAT AT VILLAGE MANDER Vs. DILBAG SINGH
|
April 9, 1987 |
|
GRAM PANCHAYAT MEHNGROWAL Vs. AUDITYA RAM
|
July 28, 1987 |
|
GRAM PANCHAYAT OF VILLAGE BHADDI Vs. OM PARKASH
|
May 5, 1987 |
|
GRAM PANCHAYAT SUNGARPUR Vs. STATE OF HARYANA
|
May 12, 1987 |
|
GRAM PANCHAYAT VILLAGE SALEM SHAH Vs. SADHU RAM
|
May 13, 1987 |
|
GRAM PANCHAYAT, OF VILLAGE PHUGLANA Vs. FAQIR CHAND
|
November 12, 1987 |
|
GULAB SINGH Vs. STATE OF PUNJAB
|
March 30, 1987 |
|
GULSHAN KUMAR Vs. CHANDER BHAN
|
May 6, 1987 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
January 16, 1987 |
|
GURA MASIH Vs. STATE OF PUNJAB
|
January 28, 1987 |
|
GURA SINGH Vs. STATE OF PUNJAB
|
May 13, 1987 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
December 3, 1987 |
|
GURBACHAN SINGH Vs. STATE OF HARYANA
|
January 19, 1987 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
August 31, 1987 |
|
GURBUX SINGH Vs. STATE OF PUNJAB
|
July 14, 1987 |
|
GURCHARAN KAUR Vs. JAGMOHAN SINGH
|
May 12, 1987 |
|
GURCHARAN SINGH Vs. LAKHWINDER KAUR
|
March 9, 1987 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
February 6, 1987 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1987 |
|
GURCHARAN SINGH ALIAS GURBACHAN SINGH BAJWA Vs. HARVINDER KAUR
|
October 29, 1987 |
|
GURCHARAN SINGH ALIAS GURMUKH SINGH Vs. STATE OF PUNJAB
|
July 27, 1987 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
May 7, 1987 |
|
GURDEEP SINGH Vs. TEHAL SINGH
|
September 28, 1987 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
November 16, 1987 |
|
GURDEV KAUR Vs. RALLA SINGH
|
February 27, 1987 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
November 26, 1987 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 26, 1987 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
September 25, 1987 |
|
GURDIAL Vs. STATE OF PUNJAB
|
July 28, 1987 |
|
GURDIAL BATRA Vs. SHRI RAJ KUMAR JAIN
|
August 5, 1987 |
|
GURDIAL SINGH Vs. MAHANT BHAGWAN DASS
|
March 6, 1987 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
November 10, 1987 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
September 1, 1987 |
|
GURDIP KAUR Vs. PRITAM SINGH
|
September 15, 1987 |
|
GURKIRPAL SINGH Vs. STATE OF PUNJAB
|
November 11, 1987 |
|
GURKIRPAL SINGH Vs. THE STATE OF PUNJAB THROUGH THE LAND AQCUISITION COLLECTOR, URBAN DEVELOPMENT, PUNJAB, CHANDIGARH
|
September 7, 1987 |
|
GURMAIL SINGH Vs. STATE OF PUNJAB
|
July 16, 1987 |
|
GURMEET SINGH Vs. DIRECTOR GENERAL & INSPECTOR GENERAL OF PRISONS, HARYANA
|
November 19, 1987 |
|
GURMEET SINGH GILL AND ORS. Vs. THE CHIEF AGRICULTURAL OFFICER AND ORS.
|
March 3, 1987 |
|
GURMEJ KAUR AND ANOTHER Vs. TEJA SINGH AND ANOTHER
|
December 16, 1987 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
March 12, 1987 |
|
GURMIT @ LAL MITI Vs. STATE OF PUNJAB
|
May 26, 1987 |
|
GURMIT KAUR Vs. DHANTO
|
April 17, 1987 |
|
GURMUKH SINGH Vs. PUNJAB STATE
|
March 24, 1987 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
February 23, 1987 |
|
GURNAM SINGH Vs. PRITAM KAUR
|
August 25, 1987 |
|
GURPARTAP SINGH Vs. NARINDER PAL SINGH
|
October 5, 1987 |
|
GURSEWAK SINGH Vs. STATE OF PUNJAB
|
November 26, 1987 |
|
GURU NANAK KHALSA HIGH SCHOOL, SECTORS 30-B, CHANDIGARH Vs. THE CHANDIGARH ADMINISTRATION THROUGH THE SECRETARY FINANCE-CUM-EDUCATION, CHANDIGARH AND OTHERS
|
February 23, 1987 |
|
GYANI BALDEV SINGH Vs. UNION TERRITORY, CHANDIGARH
|
April 9, 1987 |
|
H D BANSAL Vs. STATE OF HARYANA AND OTHERS
|
July 23, 1987 |
|
H K SHARMA Vs. HSEB
|
October 13, 1987 |
|
H.D. CHOPRA, EXCISE AND TAXATION OFFICER Vs. STATE OF PUNJAB AND ANOTHER
|
June 5, 1987 |
|
HAKAM SINGH Vs. UNION TERRITORY CHANDIGARH
|
May 22, 1987 |
|
HAKAM SINGH (DECEASED) Vs. BANTA SINGH AND OTHERS
|
October 30, 1987 |
|
HAKAM SINGH AND OTHERS Vs. NACHAATTAR SINGH AND ANOTHER
|
October 13, 1987 |
|
HANS RAJ Vs. THE STATE OF PUNJAB AND OTHERS
|
March 23, 1987 |
|
HANS RAJ Vs. RAJ IRON STORE
|
March 6, 1987 |
|
HANS RAJ Vs. BANARSI DASS
|
September 1, 1987 |
|
HANSA AGENCIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 13, 1987 |
|
HAR GOBIND Vs. RAM CHAND
|
May 15, 1987 |
|
HAR KAWAL Vs. THE STATE OF PUNJAB AND ANOTHER
|
May 15, 1987 |
|
HAR LAL Vs. STATE OF HARYANA
|
September 14, 1987 |
|
HARBANS KAUR Vs. MOHINDER SINGH
|
January 28, 1987 |
|
HARBANS LAL SHARMA Vs. CHEMICAL VESSELS FABRICATORS PVT LTD
|
January 19, 1987 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
August 18, 1987 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
August 8, 1987 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
August 10, 1987 |
|
HARBANS SINGH Vs. GURBAKHSH SINGH
|
February 17, 1987 |
|
HARBANS SINGH Vs. KRISHNA WANTI
|
March 2, 1987 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
August 17, 1987 |
|
HARBANS SINGH AND OTHERS Vs. PHANGAN SINGH
|
March 23, 1987 |
|
HARBANS SINGH S Vs. JASWANT SINGH
|
February 23, 1987 |
|
HARBBAJAN SINGH Vs. STATE OF HARYANA
|
May 7, 1987 |
|
HARBHAJAN KAUR Vs. HARDIT SINGH
|
July 17, 1987 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
May 25, 1987 |
|
HARBHAJAN SINGH Vs. VED MITTER
|
April 2, 1987 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 18, 1987 |
|
HARBINDER SINGH Vs. STATE OF PUNJAB
|
July 16, 1987 |
|
HARCHARAN KAUR Vs. NACHHATTAR SINGH
|
May 22, 1987 |
|
HARCHARAN SINGH BHATIA Vs. INCOME-TAX OFFICER A-WARD
|
November 16, 1987 |
|
HARDEV SINGH Vs. STATE OF PUNJAB
|
March 17, 1987 |
|
HARDIAL SINGH Vs. UNION OF INDIA
|
May 26, 1987 |
|
HARI CHAND Vs. STATE OF HARYANA
|
June 2, 1987 |
|
HARI DATT Vs. STATE OF HARYANA
|
April 13, 1987 |
|
HARI KISHAN Vs. RAM SARUP
|
August 19, 1987 |
|
HARI KISHAN DAS Vs. DALJIT KAUR AND OTHERS
|
February 17, 1987 |
|
HARI KRISHANA SHARMA Vs. SUPERINTENDENT OF POLICE, SPECIAL POLICE ESTABLISHMENT, CHANDIGARH
|
November 10, 1987 |
|
HARI MITTAL Vs. B.M. SIKKA
|
February 20, 1987 |
|
HARI SINGH Vs. AMBO
|
December 25, 1987 |
|
HARI SINGH (DECEASED) REPRESENTED BY HIS LRS. Vs. GURMEJ KAUR AND OTHERS
|
February 9, 1987 |
|
HARINDER KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
|
September 1, 1987 |
|
HARISH CHAND Vs. KIRPA RAM
|
January 23, 1987 |
|
HARISH CHANDER AND ANOTHER Vs. BAHADUR CHAND AND ANOTHER
|
July 14, 1987 |
|
HARJEET SINGH Vs. STATE OF HARYANA
|
April 16, 1987 |
|
HARJI RAM Vs. MOHAR SINGH
|
May 6, 1987 |
|
HARJINDER KAUR Vs. EMPLOYEES STATE INSURANCE CORPN
|
May 1, 1987 |
|
HARJINDER SINGH Vs. STATE OF HARYANA
|
March 11, 1987 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
June 5, 1987 |
|
HARJIT SINGH Vs. RAGHBIR CHAND
|
September 1, 1987 |
|
HARKARNAIL SINGH Vs. RAM KUMAR
|
March 3, 1987 |
|
HARNAM SINGH Vs. GURMAIL KAUR
|
February 24, 1987 |
|
HARPARSHAD Vs. STATE OF PUNJAB
|
April 10, 1987 |
|
HARVINDER SINGH Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA AND ANOTHER
|
July 14, 1987 |
|
HARYANA FINANCIAL CORPN Vs. H G S RE ROLLING MILLS NARNAUL
|
September 1, 1987 |
|
HARYANA ROADWAYS AND OTHERS Vs. PURAN CHAND
|
June 3, 1987 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJINDER KAUR
|
January 15, 1987 |
|
HARYSANA APEX CO OP BANKS EMPLOYEES UNION Vs. REGISTRAR
|
December 7, 1987 |
|
HAWA SINGH Vs. SANTOSH ALIAS GUDDO
|
September 17, 1987 |
|
HAZARA SINGH KANDOHLA Vs. MADAN LAL
|
January 30, 1987 |
|
HAZURA SINGH Vs. JAGIR SINGH
|
September 17, 1987 |
|
HAZURA SINGH- Vs. STATE OF PUNJAB
|
August 3, 1987 |
|
HEM CHANDER SHARMA Vs. STATE OF HARYANA
|
March 19, 1987 |
|
HET RAM Vs. RAJINDER PARSHAD
|
November 4, 1987 |
|
HINDUSTAN INSTRUMENTS LTD Vs. STATE
|
April 10, 1987 |
|
HIRA ASSOCIATES Vs. UNION OF INDIA
|
April 1, 1987 |
|
HIRA NAND Vs. SAVITA RANI
|
March 12, 1987 |
|
HUKAM CHAND Vs. HARYANA STATE
|
October 9, 1987 |
|
HUKAMI DEVI AND OTHERS Vs. THE MUNICIPALITY AMBAIA AND OTHERS
|
July 21, 1987 |
|
HUKMA Vs. DAULAT RAM
|
April 8, 1987 |
|
HUKMI BAI Vs. RATTAN CHAND
|
March 10, 1987 |
|
INCOME-TAX OFFICER Vs. JAGDISH RAM MANAK CHAND
|
March 6, 1987 |
|
INDER DASS Vs. HEM RAJ
|
September 22, 1987 |
|
INDER KAUR Vs. JAGAN NATH
|
March 2, 1987 |
|
INDER SINGH Vs. RAGHBIR CHAND
|
September 17, 1987 |
|
INDER SINGH Vs. STATE OF HARYANA
|
November 18, 1987 |
|
INDER SINGH Vs. STATE OF HARYANA
|
April 27, 1987 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
July 17, 1987 |
|
INDERJIT SINGH Vs. MANJIT KAUR
|
September 8, 1987 |
|
ISH KUMAR Vs. SMT. SURINDER ALIAS GEETA
|
May 28, 1987 |
|
ISHER DEVI Vs. VIRSHA SINGH
|
July 30, 1987 |
|
ISHER SINGH Vs. BADAN SINGH
|
October 8, 1987 |
|
J K DHIR Vs. STATE OF PUNJAB
|
June 5, 1987 |
|
J K DHIR Vs. STATE OF PUNJAB
|
June 15, 1987 |
|
J M P MANUFACTURING COMPANY Vs. UNION OF INDIA
|
July 27, 1987 |
|
J R GROVER DIRECTOR OF K D WOOLLEN MILLS P LTD Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE GOVERNMENT OF
|
April 6, 1987 |
|
JAG SINGH Vs. BALVIR KAUR
|
March 20, 1987 |
|
JAGAN NATH Vs. SHRI DEV CHAWLA
|
August 14, 1987 |
|
JAGAN NATH Vs. DHARAM NATH
|
February 24, 1987 |
|
JAGAT RAM Vs. STATE
|
February 23, 1987 |
|
JAGDEEP SINGH ALIAS JAGDISH SINGH S Vs. STATE OF HARYANA
|
July 30, 1987 |
|
JAGDEEP SINGH ALIAS RANA Vs. STATE OF HARYANA
|
June 3, 1987 |
|
JAGDEV SINGH Vs. HAZARA SINGH
|
February 7, 1987 |
|
JAGDEV SINGH Vs. UNION OF INDIA
|
May 26, 1987 |
|
JAGDISH AND ANOTHER Vs. THE STATE OF HARYANA
|
April 9, 1987 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
October 29, 1987 |
|
JAGDISH KUMAR Vs. RAJ KUMAR
|
March 11, 1987 |
|
JAGDISH KUMAR Vs. NEELAM RANI
|
December 11, 1987 |
|
JAGDISH LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 17, 1987 |
|
JAGDISH PARSHAD Vs. MADAN LAL
|
August 25, 1987 |
|
JAGDISH PARSHAD SHARMA Vs. SITA RAM
|
April 20, 1987 |
|
JAGDISH RAI Vs. STATE OF PUNJAB
|
November 24, 1987 |
|
JAGDISH RAI Vs. STATE OF PUNJAB
|
January 29, 1987 |
|
JAGDISH SINGH Vs. BIR MATI
|
August 11, 1987 |
|
JAGDISH SINGH DAIRY WALA Vs. CAPT. RANBIR SINGH JOLLY
|
July 28, 1987 |
|
JAGE RAM Vs. STATE OF HARYANA
|
February 2, 1987 |
|
JAGGAR SINGH Vs. STATE OF PUNJAB
|
September 25, 1987 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
March 3, 1987 |
|
JAGIR SINGH Vs. MOHAR SINGH
|
August 5, 1987 |
|
JAGIR SINGH Vs. JHANDA SINGH
|
May 26, 1987 |
|
JAGIR SINGH AND ORS. Vs. AJMERO AND ORS.
|
May 20, 1987 |
|
JAGJIT MEHTA Vs. DEV BRAT SHARMA
|
August 24, 1987 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
October 5, 1987 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
June 1, 1987 |
|
JAGJIT SINGH MANN Vs. BARINDER PAL SINGH
|
March 5, 1987 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
October 30, 1987 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
June 4, 1987 |
|
JAI BHAGWAN AND OTHERS Vs. HAKIM SAWAN RAM
|
November 3, 1987 |
|
JAI DEV Vs. GORA LAL
|
August 19, 1987 |
|
JAI JAGDAMBA TRADING CO. Vs. ASHARAFI DEVI
|
August 24, 1987 |
|
JAI KISHAN AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
August 25, 1987 |
|
JAI KUMAR JAIN Vs. BABU RAM
|
February 18, 1987 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
June 1, 1987 |
|
JAI RAM Vs. ACHHRU MAL
|
March 3, 1987 |
|
JAI SINGH Vs. STATE OF PUNJAB
|
November 28, 1987 |
|
JAI SINGH Vs. NAND LAL
|
August 5, 1987 |
|
JAI SINGH Vs. STATE OF HARYANA
|
July 22, 1987 |
|
JAI SINGH Vs. STATE OF HARYANA
|
January 30, 1987 |
|
JAIN SHUDH VANASPATI LTD Vs. STATE OF PUNJAB
|
April 8, 1987 |
|
JAIRAM DASS Vs. VED PARKASH
|
April 23, 1987 |
|
JAL KAUR Vs. AJAIB SINGH
|
September 22, 1987 |
|
JALPA PARSHAD AGGARWAL Vs. STATE OF HARYANA
|
July 24, 1987 |
|
JAMNA DASS Vs. MOHAN LAL
|
August 11, 1987 |
|
JAMNA DEVI Vs. UNION OF INDIA
|
August 13, 1987 |
|
JAMSHED Vs. SULTAN
|
March 9, 1987 |
|
JANAK RAJ Vs. STATE OF HARYANA
|
January 15, 1987 |
|
JANG SINGH Vs. STATE OF HARYANA
|
May 4, 1987 |
|
JANGIR SINGH Vs. GURDIT SINGH AND OTHERS
|
October 16, 1987 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
January 22, 1987 |
|
JANGIR SINGH AND OTHERS Vs. KHETA SINGH
|
October 20, 1987 |
|
JANKI DASS Vs. SMT. SHANTI
|
September 23, 1987 |
|
JANKI DEVI Vs. KHUSHIA
|
August 6, 1987 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
September 7, 1987 |
|
JARNAIL SINGH Vs. GRAM SABHA OF VILLAGE SARABHA
|
February 18, 1987 |
|
JASBIR KAUR Vs. JASWANT SINGH
|
December 18, 1987 |
|
JASBIR SINGH Vs. GURMEET KAUR
|
October 5, 1987 |
|
JASBIR SINGH Vs. SEWA RAM
|
January 27, 1987 |
|
JASBIR SINGH Vs. INCOME-TAX OFFICER
|
April 27, 1987 |
|
JASJIT SINGH Vs. RONKI RAM
|
August 14, 1987 |
|
JASMAT Vs. KAMLESH
|
April 1, 1987 |
|
JASMEL KAUR Vs. UNION OF INDIA
|
July 15, 1987 |
|
JASMER SINGH Vs. STATE OF HARYANA
|
August 12, 1987 |
|
JASPAL KAUR Vs. SUKHDEV SINGH
|
April 28, 1987 |
|
JASWANT KAUR Vs. SARLA DEVI
|
May 19, 1987 |
|
JASWANT KUMAR Vs. CHANDIGRH (U.T.) UNION TERRITORY ADMINISTRATIVE AND OTHERS
|
March 11, 1987 |
|
JASWANT RAI JAIN Vs. STATE OF HARYANA
|
May 13, 1987 |
|
JASWANT SINGH Vs. MOHINDER SINGH
|
May 11, 1987 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 9, 1987 |
|
JASWANT SINGH Vs. MOHINDER KUMAR
|
May 25, 1987 |
|
JASWANT THEATRE Vs. STATE OF PUNJAB
|
March 27, 1987 |
|
JASWINDER KAUR Vs. JAWALA SINGH
|
March 24, 1987 |
|
JASWINDER KAUR Vs. BALWINDER SINGH & ANR.
|
August 6, 1987 |
|
JASWINDER SINGH ALIAS, JAGA Vs. STATE OF PUNJABT
|
November 18, 1987 |
|
JAWAHAR LAL Vs. MANGU RAM
|
June 5, 1987 |
|
JEET SINGH Vs. STATE OF HARYANA
|
August 24, 1987 |
|
JEETO Vs. CHANNA
|
October 5, 1987 |
|
JEETO Vs. RAM SINGH AND OTHERS
|
March 11, 1987 |
|
JEEVAN SINGH Vs. STATE UNION TERRITORY OF CHANDIGARH
|
June 3, 1987 |
|
JETHA NAND Vs. RAM GAPAL
|
April 9, 1987 |
|
JIA LAL Vs. KISHORE KUMAR KHULLAR
|
September 21, 1987 |
|
JINDAL RICE AND GENERAL MILLS Vs. MEHTAB RICE MILLS, DHARAMKOT
|
May 13, 1987 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
February 9, 1987 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
April 13, 1987 |
|
JIWAN DASS AND ANOTHER Vs. CHAMAN LAL
|
November 9, 1987 |
|
JIWANA Vs. MOHINDER SINGH
|
May 15, 1987 |
|
JIWANI DEVI Vs. MURARI LAL
|
February 18, 1987 |
|
JODH SINGH Vs. CHANDI RAM
|
September 25, 1987 |
|
JOGA SINGH Vs. STATE OF HARYAN
|
November 19, 1987 |
|
JOGINDER PAL SINGH Vs. STATE OF PUNJAB
|
July 3, 1987 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
November 13, 1987 |
|
JOGINDER SINGH Vs. KULDIP SINGH
|
September 14, 1987 |
|
JOGINDER SINGH Vs. STAT OF PUNJAB
|
May 1, 1987 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 23, 1987 |
|
JOGINDER SINGH Vs. GURNAM SINGH
|
August 14, 1987 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 8, 1987 |
|
JOGINDER SINGH BAJWA Vs. KULDIP SINGH
|
May 8, 1987 |
|
JUSTICE D.K. MAHAJAN AND OTHERS Vs. THE UNION OF INDIA, THROUGH THE SECRETARY TO GOVT. OF INDIA, AND ANOTHER
|
March 19, 1987 |
|
K K SHARMA Vs. PUNJAB STATE
|
July 16, 1987 |
|
KABLA SINGH Vs. JOGINDER SINGH
|
March 12, 1987 |
|
KAILASH CHAND Vs. MOOL RAJ SONDHI
|
March 11, 1987 |
|
KAILASH KUMARI Vs. BHOLA
|
November 16, 1987 |
|
KALA ALIAS ASHOK KUMAR Vs. DHARAMPAL
|
August 17, 1987 |
|
KALU RAM Vs. HARISH KUMAR
|
December 11, 1987 |
|
KAMLA Vs. DAYA KAUR
|
May 15, 1987 |
|
KAMLA DEVI Vs. MAHENDER PARTAP
|
October 6, 1987 |
|
KAMLESH KUMARI Vs. KRISHAN
|
September 8, 1987 |
|
KANJI Vs. CHOHAL SINGH
|
September 3, 1987 |
|
KANTA RANI Vs. SAT PAL
|
August 31, 1987 |
|
KAPIL DEV GUPTA Vs. RAM KISHAN
|
August 18, 1987 |
|
KAPOOR SINGH Vs. STATE OF PUNJAB
|
May 14, 1987 |
|
KAPOOR SINGH Vs. STATE OF PUNJAB
|
August 4, 1987 |
|
KAPUR SINGH Vs. STATE OF PUNJAB
|
December 3, 1987 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
November 10, 1987 |
|
KARAM SINGH Vs. CHANAN SINGH
|
January 8, 1987 |
|
KARAM SINGH Vs. VED PARKASH
|
November 26, 1987 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
March 20, 1987 |
|
KARAM SINGH AND OTHERS Vs. HARNAM SINGH AND ANOTHER
|
March 25, 1987 |
|
KARAMJIT KAUR Vs. PARAMJIT SINGH
|
March 5, 1987 |
|
KARAMJIT SINGH Vs. STATE OF U T CHANDIGARH
|
April 15, 1987 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
April 20, 1987 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
November 28, 1987 |
|
KARMU AND OTHERS Vs. MOHINDER SINGH, ADOPTED SON, AND OTHERS
|
October 20, 1987 |
|
KARNAIL SINGH Vs. KISHAN SINGH AND ORS
|
November 9, 1987 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
December 3, 1987 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
September 21, 1987 |
|
KARTAR SINGH Vs. AJAIB SINGH
|
September 16, 1987 |
|
KARTAR SINGH Vs. UDHAM SINGH SHANI
|
September 11, 1987 |
|
KARTAR SINGH Vs. PUNJAB AND SIND BANK
|
May 15, 1987 |
|
KARTARA Vs. STATE OF PUNJAB
|
March 12, 1987 |
|
KASHMIR KAUR ALIAS GURMEET KAUR Vs. MAJOR SINGH
|
March 20, 1987 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 19, 1987 |
|
KAUR SINGH Vs. STATE OF PUNJAB
|
February 17, 1987 |
|
KAUR SINGH JEEWAR Vs. STATE OF PUNJAB
|
February 20, 1987 |
|
KAUSHALAYA DEVI Vs. DARSHAN SINGH
|
September 22, 1987 |
|
KAUSHALYA DEVI Vs. BHOLA NATH
|
March 24, 1987 |
|
KAUSHALYA DEVI (DECEASED) SUBSTITUTED BY SUKHPAL SINGH Vs. UNION OF INDIA
|
May 20, 1987 |
|
KEHAR SINGH Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL, LUDHIANA IMPROVEMENT TRUST
|
May 5, 1987 |
|
KESAR SINGH Vs. SAT PAL
|
March 11, 1987 |
|
KEWAL GKPRN JAIN Vs. CHANDIGARH (UNION TERRITORY) CHANDIGARH ADMINISTRATION AND OTHERS
|
May 4, 1987 |
|
KEWAL KRISHAN Vs. SUDESH BALA
|
April 8, 1987 |
|
KEWAL KRISHAN Vs. MAHESHWARI DUTT
|
February 9, 1987 |
|
KEWAL KRISHAN Vs. LAJWANTI
|
November 24, 1987 |
|
KEWAL RAM Vs. STATE OF HARYANA
|
March 5, 1987 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
August 25, 1987 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
April 8, 1987 |
|
KHANNA GAS CENTRE, H P Vs. HINDUSTAN PETROLEUM CORPORATION
|
September 15, 1987 |
|
KHEM CHAND Vs. STATE OF HARYANA
|
August 18, 1987 |
|
KHUSHAL SINGH Vs. GURDIP SINGH
|
March 27, 1987 |
|
KHUSHIA RAM Vs. FINANCIAL COMMISSIONER
|
July 14, 1987 |
|
KIRAN BALA Vs. TARSEM LAL
|
May 18, 1987 |
|
KIRAN DEV Vs. CHET KAUR
|
September 9, 1987 |
|
KIRPAL KAUR Vs. SURINDER SINGH
|
August 17, 1987 |
|
KISHAN Vs. MUKANDI
|
January 14, 1987 |
|
KISHAN DEV RISHI Vs. CHHAJU RAM
|
March 24, 1987 |
|
KISHAN LAL SACHDEVA Vs. SOM DUTT
|
April 17, 1987 |
|
KISHAN LAL VIG Vs. SHRI SUNDER LAL
|
August 26, 1987 |
|
KISHAN PAL SINGH Vs. BIMLA
|
August 4, 1987 |
|
KISHORI LAL Vs. KUNDAN LAL
|
March 24, 1987 |
|
KRANTI KUMAR CHOPRA Vs. GOVERNMENT OF INDIA AND ORS.
|
June 5, 1987 |
|
KRISHAN CHAND Vs. ROSHAN LAL
|
February 19, 1987 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
May 5, 1987 |
|
KRISHAN KUMAR Vs. DAROPDI DEVI ALIAS DAROPTI DEVI
|
May 5, 1987 |
|
KRISHAN LAL Vs. SMT. KAMLESH RANI
|
August 20, 1987 |
|
KRISHAN LAL Vs. RAM RATTAN
|
March 12, 1987 |
|
KRISHAN LAL ALIAS KALLA Vs. DES RAJ SETHI
|
November 24, 1987 |
|
KRISHAN LAL NANGIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 17, 1987 |
|
KULBIR CHAND Vs. DIST MAGISTRATE AMRITSAR
|
October 9, 1987 |
|
KULBIR KUMAR Vs. STATE OF PUNJAB
|
March 19, 1987 |
|
KULDIP KAUR Vs. STATE OF PUNJAB
|
October 28, 1987 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
February 24, 1987 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
April 1, 1987 |
|
KULDIP SINGH ANAND Vs. NANAK SINGH
|
March 2, 1987 |
|
KULDIP SINGH AND ORS Vs. GURDIAL SINGH AND DYAL SINGH AND ORS
|
February 25, 1987 |
|
KULDIP SINGH SAHNI, ADVOCATE, SHER-E-PUNJAB MARKET, PATIALA Vs. STATE OF PUNJAB
|
October 5, 1987 |
|
KULDIP SINGH WADALA Vs. STATE OF PUNJAB
|
May 28, 1987 |
|
KULTAR SINGH Vs. NIMBO
|
December 3, 1987 |
|
KULWANT SINGH Vs. SANATAN DHARAM MANDIR SABHA (REGD ) THROUGH ITS SECRETARY
|
April 28, 1987 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 27, 1987 |
|
KULWANT SINGH ALIAS CHHINDA ALIAS PARAMJIT SINGH Vs. SUKHWINDER KAUR
|
December 1, 1987 |
|
KUM KUM PURI Vs. ASHWANI KUMAR TANGRI
|
October 26, 1987 |
|
KUNDAN LAL Vs. MOHINDER SINGH
|
October 5, 1987 |
|
KUNDAN LAL NARANG Vs. STATE OF HARYANA THRU SECRETARY TO GOVT , HARYANA, LOCAL SELF DEPARTMENT, CHANDIGARH
|
August 25, 1987 |
|
KUNDAN SINGH Vs. STATE OF HARYANA
|
May 11, 1987 |
|
KUNTI DEVI Vs. TEK CHAND
|
August 14, 1987 |
|
L D KHANNA Vs. SIDHSONS
|
March 24, 1987 |
|
LABH SINGH Vs. SUNEHRI DEVI
|
May 27, 1987 |
|
LABH SINGH Vs. BACHAN SINGH
|
May 26, 1987 |
|
LABHU RAM Vs. GURNAM SINGH AND OTHERS
|
December 18, 1987 |
|
LACHHMAN DASS Vs. DES RAJ
|
September 21, 1987 |
|
LACHHMAN DASS Vs. STATE OF PUNJAB
|
November 27, 1987 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
June 20, 1987 |
|
LACHHMI CHAND Vs. STATE OF HARYANA
|
December 10, 1987 |
|
LAJPAT RAI Vs. KARNAIL SINGH
|
September 3, 1987 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
August 24, 1987 |
|
LAKHAMI CHAND Vs. SARLA DEVI
|
June 6, 1987 |
|
LAKHMI CHAND Vs. SARLA DEVI
|
June 5, 1987 |
|
LAKHPAT RAI AND OTHERS Vs. THE MANAGING DIRECTOR THE PUNJAB STATE CO
|
January 23, 1987 |
|
LAKHWINDER SINGH Vs. BALVINDER SINGH
|
July 16, 1987 |
|
LAKHWINDERJIT KAUR Vs. GURMEET SINGH
|
September 23, 1987 |
|
LAL CHAND Vs. SAVITRI PARKASH
|
February 17, 1987 |
|
LAL CHAND Vs. HARNAM KAUR
|
April 8, 1987 |
|
LAL CHAND Vs. BAL KISHAN
|
July 16, 1987 |
|
LAL CHAND Vs. MADAN LAL
|
April 17, 1987 |
|
LALAN SINGH Vs. STATE OF HARYANA
|
May 3, 1987 |
|
LALIT MOHAN SURI Vs. GENERAL PUBLIC
|
March 20, 1987 |
|
LAXMI CHAND Vs. RAM BHAGAT
|
February 27, 1987 |
|
LEADER VALVES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 13, 1987 |
|
LEKH RAM Vs. JHANDU
|
October 16, 1987 |
|
LEKH RAM (DECEASED) AND OTHERS Vs. HART SINGH
|
February 11, 1987 |
|
LIEUT COL OM ADHAR Vs. SHRI BHUSHAN KUMAR
|
August 31, 1987 |
|
LIKHI RAM Vs. BANE SINGH
|
May 11, 1987 |
|
LIKHI RAM Vs. BANE SINGH
|
March 11, 1987 |
|
LILA SINGH Vs. STATE OF PUNJAB
|
September 9, 1987 |
|
LOVELY DAUGHTER OF SIKANDER BHASIN Vs. SANTOSH KUMARI
|
September 28, 1987 |
|
LT. COL. OM ADHAR Vs. BHUSHAN KUMAR
|
August 31, 1987 |
|
M M AND SONS OF COAL DEPOT HOLDER Vs. NATIONAL FERTILIZERS LTD
|
September 25, 1987 |
|
M.L. SEKHRI, DIRECTOR, PLANT DESIGN, THEIN DAM PROJECT, PUNJAB Vs. STATE OF PUNJAB AND OTHERS
|
August 21, 1987 |
|
M/R RATAN PARKASHAN MANDIR Vs. SHRI LAJPAT RAI
|
April 1, 1987 |
|
M/S BRIJ LAL RAM RICHHPAL, REWARI, THORUGH ITS PARTNER RAJINDER PARSHAD, GUR BAZAR, REWARI Vs. THE CHIEF ADMINISTRATOR, THE HARYANA AGRICULTURAL MARKETING BOARD, PANCHKULA AND ANOTHER
|
August 18, 1987 |
|
M/S HARYANA TRACTOR, G.T. ROAD, HANSI Vs. STATE BANK OF INDIA AND OTHER
|
January 7, 1987 |
|
M/S INDIA WOOLLEN TEXTILE MILLS (P) LTD. Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
October 12, 1987 |
|
M/S PINTOO INDUSTRIES, CHANDIGARH AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
September 15, 1987 |
|
M/S. LACHHMAN DASS SIKRI Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, CHANDIGARH AND ANOTHER
|
March 6, 1987 |
|
M/S. PUNJAB SPORTS HOUSE AMBALA CANTT. Vs. SMT. LILA WATI
|
September 9, 1987 |
|
M/S. SADHU RAM & CO. Vs. RATTAN PAUL JUGGA, ADVOCATE
|
June 2, 1987 |
|
MADAN GOPAL Vs. DIN DAYAL
|
December 1, 1987 |
|
MADAN GOPAL Vs. BALU ALIS BAL KRISHAN
|
March 3, 1987 |
|
MADAN LAL Vs. MANGE RAM
|
December 11, 1987 |
|
MADAN LAL Vs. KRISHAN LAL
|
January 12, 1987 |
|
MADAN LAL KATYAL Vs. DEPUTY COMMISSIONER KARNAL
|
October 18, 1987 |
|
MADANJIT SINGH Vs. SHRIMATI NASIB KAUR
|
November 16, 1987 |
|
MAGHAR SINGH Vs. BACHAN SINGH ALIAS PANCH
|
February 4, 1987 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
May 28, 1987 |
|
MAHABIR SINGH Vs. SUPERINTENDING ENGINEER
|
April 8, 1987 |
|
MAHADEV PARSHAD Vs. DHUMI
|
April 15, 1987 |
|
MAHANT RAVINDER DAS CHELA MAHANT BIKRAM DAS Vs. MAHANT SANT SARUP CHELA MAHANT JOTI SARUP
|
October 27, 1987 |
|
MAHANT SANT SARUP Vs. KALYAN SINGH
|
January 8, 1987 |
|
MAHAVIR SINGH Vs. GIAN PARKASH KHURANA
|
May 27, 1987 |
|
MAHIPAL Vs. STATE OF PUNJAB
|
August 31, 1987 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
May 1, 1987 |
|
MAL SINGH Vs. UNION OF INDIA
|
August 12, 1987 |
|
MALA CHAWLA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
September 1, 1987 |
|
MALERKOTLA AUTO UDYOG Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
September 11, 1987 |
|
MALKIAT KAUR Vs. BANT SINGH
|
January 1, 1987 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 20, 1987 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
November 17, 1987 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
August 7, 1987 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 18, 1987 |
|
MALWA BUS SERVICE P LTD Vs. AMRIT KAUR
|
March 3, 1987 |
|
MAMTA Vs. AJAY KUMAR MOHAN
|
January 12, 1987 |
|
MAN MOHAN SAHANI Vs. STATE OF HARYANA
|
February 19, 1987 |
|
MANDAR SINGH Vs. STATE OF PUNJAB
|
December 1, 1987 |
|
MANGAL PATI AND ORS. Vs. HARI SINGH AND ORS.
|
April 17, 1987 |
|
MANGAL SINGH Vs. PHUMAN SINGH AND OTHERS
|
May 7, 1987 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
July 23, 1987 |
|
MANGAT RAI Vs. D.D. MEHTA
|
March 5, 1987 |
|
MANGE RAM Vs. STATE OF HARYANA
|
October 6, 1987 |
|
MANGE RAM Vs. LAKHMI CHAND
|
July 16, 1987 |
|
MANIL KUMAR MIDHA Vs. STATE OF HARYANA
|
December 10, 1987 |
|
MANINDER KAUR Vs. STATE OF PUNJAB
|
August 19, 1987 |
|
MANN DEV Vs. STATE OF HARYANA
|
March 10, 1987 |
|
MANOHAR LAL Vs. VASDEV
|
September 9, 1987 |
|
MANOHAR LAL Vs. KRISHAN KUMAR
|
May 8, 1987 |
|
MANOHAR LAL AND ANOTHER Vs. OM PARKASH AND OTHERS
|
May 8, 1987 |
|
MANZOOR HUSSAIN Vs. VED PAL
|
March 17, 1987 |
|
MANZOORAN Vs. STATE OF PUNJAB
|
February 4, 1987 |
|
MARKET COMMITTEE, JHABAL, AMRITSAR Vs. MANJIT SINGH AND ANOTHER
|
December 4, 1987 |
|
MAST RAM Vs. J K MENON
|
August 19, 1987 |
|
MASTAN SINGH Vs. STATE OF PUNJAB
|
May 5, 1987 |
|
MATESHWAR DAYAL Vs. KRISHAN LAL
|
February 25, 1987 |
|
MATU RAM Vs. STATE OF HARYANA
|
January 7, 1987 |
|
MATU RAM Vs. UNION TERRITORY OF CHANDIGARH
|
October 12, 1987 |
|
MAWA SINGH Vs. DARBARA SINGH
|
September 7, 1987 |
|
MAYA DEVI Vs. MEHRIA GRAM DALL MILL
|
April 28, 1987 |
|
MAYA DEVI Vs. UNION TERRITORY OF CHANDIGARH
|
October 12, 1987 |
|
MAYA DEVI Vs. OM PARKASH
|
December 15, 1987 |
|
MAYA WANTI Vs. RAJINDER SINGH
|
December 3, 1987 |
|
MEENA CHOUDHARY Vs. SATYA NARAIN KANWAR
|
October 12, 1987 |
|
MEENA RANI JAIN Vs. HAZARI LAL
|
October 20, 1987 |
|
MEHAL SINGH Vs. STATE OF PUNJAB
|
March 6, 1987 |
|
MEHAR SINGH Vs. VIDYA PARKASH
|
March 24, 1987 |
|
MEHMA SINGH Vs. STATE OF PUNJAB THRO SECTION PUNJAB GOVT HOME DEPTT
|
August 7, 1987 |
|
MEHTAB KAUR Vs. STATE OF PUNJAB
|
March 30, 1987 |
|
MEHTAB SINGH Vs. TILAK RAJ ARORA
|
October 13, 1987 |
|
MESSRS VEDSONS (P) LIMITED Vs. CHIEF JUDICIAL MAGISTRATE, CHANDIGARH
|
November 2, 1987 |
|
MEWA SINGH Vs. STATE OF PUNJAB
|
February 18, 1987 |
|
MISS SHEHNAJ THROUGH HER NEXT FRIEND SMT. HAJRAN Vs. ABDUL REHMAN
|
July 24, 1987 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
November 16, 1987 |
|
MOHAN LAL Vs. MEGH RAJ
|
March 3, 1987 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
December 11, 1987 |
|
MOHAN LAL Vs. JAI BHAGWAN
|
August 14, 1987 |
|
MOHAN LAL Vs. JATINDER NATH
|
February 4, 1987 |
|
MOHD. HANIF Vs. GIAN CHAND
|
August 18, 1987 |
|
MOHD. RASHID Vs. MOHD. HANIF AND OTHERS
|
December 8, 1987 |
|
MOHINDER KAUR Vs. BALJIT SINGH
|
May 12, 1987 |
|
MOHINDER SINGH Vs. PARAMJIT KAUR
|
June 5, 1987 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
September 17, 1987 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 24, 1987 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 2, 1987 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 1987 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 11, 1987 |
|
MOHINDER SINGH ALIAS PRABHU Vs. STATE OF PUNJAB
|
November 11, 1987 |
|
MOHINDER SINGH EX HEAD CONSTABLE NO 101/GRF Vs. STATE OF HARYANA THRU DIRECTOR GENERAL OF POLICE HARYANA, CHANDIGARH
|
May 1, 1987 |
|
MOOL CHAND Vs. STATE OF PUNJAB
|
March 11, 1987 |
|
MOTI RAM DHOBI Vs. LAJPAT RAI
|
November 18, 1987 |
|
MRS. KIRAN JYOTI Vs. SHRI KULBUSHAN KUMAR RISHI
|
October 8, 1987 |
|
MUKESH KUMAR Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPTT , PUNJAB, CHANDIGARH
|
May 5, 1987 |
|
MUKHTIAR SINGH Vs. GURPINDER KAUR
|
July 15, 1987 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 23, 1987 |
|
MUNICIPAL COMMITTEE Vs. MOHAN SINGH
|
October 16, 1987 |
|
MUNICIPAL COMMITTEE Vs. CHAUDHRY SAT PAL
|
March 13, 1987 |
|
MUNICIPAL COMMITTEE Vs. MOHINDER SINGH
|
March 23, 1987 |
|
MUNICIPAL COMMITTEE KHARKHODA Vs. BHIM SINGH
|
March 2, 1987 |
|
MUNICIPAL COMMITTEE SULTANPUR LODHI Vs. BANWARI LAL
|
September 9, 1987 |
|
MUNICIPAL CORPORATION OF LUDHIANA Vs. SARGODHA IRON AND HARDWARE STORE
|
July 25, 1987 |
|
MUNICIPAL CORPORATION, LUDHIANA Vs. M/S RAM PARSHAD KIDAR NATH
|
July 21, 1987 |
|
MUNSHI RAM Vs. ISHWAR DATT
|
March 2, 1987 |
|
MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST Vs. HARBHAJAN SINGH
|
July 22, 1987 |
|
MURTI SHRI RAM CHANDER JI MAHARAJ, INSTALLED IN THAKARDWARA KALAN, TALAB NAURANG RAI Vs. STATE OF HARYANA
|
January 17, 1987 |
|
MURTI SHRI RAM CHANDER JIT MAHARAJ. INSTALLED IN THAKARDWARA KALAN. TALAB NAURANJ RAI Vs. STATE OF HARYANA AND ANOTHER
|
February 17, 1987 |
|
N.K. SHARMA Vs. S.P.E./C.B.I. CHANDIGARH
|
August 20, 1987 |
|
NAAZ THEATRE Vs. MUNICIPAL CORPORATION OF JULLUNDUR
|
February 6, 1987 |
|
NAGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 1987 |
|
NAHAR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
|
March 13, 1987 |
|
NAHAR SINGH Vs. SATE OF PUNJAB
|
February 18, 1987 |
|
NAIB TEHSILDAR PIRTHI SINGH Vs. HARBANS SINGH
|
February 17, 1987 |
|
NANAK CHAND Vs. AMI LAL AND OTHERS
|
August 26, 1987 |
|
NANAK CHAND Vs. STATE OF PUNJAB
|
March 6, 1987 |
|
NANAK CHAND Vs. PANCHAYAT SAMITI
|
January 7, 1987 |
|
NAND KISHORE ALIAS NAND BABA Vs. HEM RAJ
|
August 28, 1987 |
|
NAND LAL Vs. STATE OF PUNJAB
|
May 14, 1987 |
|
NAND LAL Vs. STATE OF HARYANA
|
May 22, 1987 |
|
NAND LAL Vs. STATE OF HARYANA
|
July 22, 1987 |
|
NAND SINGH Vs. RAM NARAIN SAHOONJA
|
April 21, 1987 |
|
NARAIN SINGH Vs. DAVINDER SINGH
|
August 31, 1987 |
|
NARESH BANSAL Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 1987 |
|
NARESH KUMAR (MINOR) THROUGH HIS FATHER Vs. M/S MALA RAM MANGE RAM
|
August 17, 1987 |
|
NARINDER KUMAR BANSAL Vs. STATE OF PUNJAB AND ANOTHER
|
January 28, 1987 |
|
NARINDER NATH SAINI Vs. PREM PARKASH KAUR
|
April 23, 1987 |
|
NARINDER PARKASH Vs. DIAL SINGH
|
February 24, 1987 |
|
NARINDER SINGH Vs. DIN DYAL
|
April 9, 1987 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
April 28, 1987 |
|
NARINDER SINGH BHULLAR Vs. STATE OF PUNJAB
|
September 29, 1987 |
|
NATH SINGH Vs. STATE OF PUNJAB
|
March 17, 1987 |
|
NATHA SINGH Vs. STATE OF HARYANA
|
May 12, 1987 |
|
NATHI RAM AND OTHERS Vs. STATE OF HARYANA THROUGH THE SECRETARY LOCAL BODIES, DEPARTMENT, CHANDIGARH AND ANOTHER
|
November 2, 1987 |
|
NATHIA DEVI Vs. NAND KISHORE
|
January 30, 1987 |
|
NATHU RAM Vs. S N GOYAL
|
December 1, 1987 |
|
NATIONAL FERTILIZERS CORPORATION OF INDIA LTD Vs. PREM NATH KAPUR
|
March 11, 1987 |
|
NATIONAL INSURANCE CO LTD , CHANDIGARH Vs. TEJINDER SINGH GUJRAL, ADVOCATE
|
May 19, 1987 |
|
NAURATA Vs. RAUNQI
|
November 18, 1987 |
|
NAURATA RAM Vs. BAGGA SINGH
|
February 23, 1987 |
|
NAURATA RAM Vs. MAM CHAND
|
March 26, 1987 |
|
NAZIR Vs. STATE OF PUNJAB
|
May 15, 1987 |
|
NEBH RAJ BHATIA Vs. CHAMAN LAL BHATIA
|
February 19, 1987 |
|
NEELAM CHAUHAN Vs. MADAN GOPAL
|
February 23, 1987 |
|
NEELAM KUMARI Vs. ANIL KUMAR
|
April 20, 1987 |
|
NEGINDER SINGH Vs. KULWANT KAUR
|
January 29, 1987 |
|
NEHAR SINGH Vs. STATE OF PUNJAB
|
July 16, 1987 |
|
NEW INDIA ASSURANCE CO LTD Vs. BALDEV RAJ
|
July 28, 1987 |
|
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH
|
August 13, 1987 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KISHAN DEI
|
October 6, 1987 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. CHANDRAWATI
|
August 3, 1987 |
|
NEW KRISHI SEWAK CO GURGAON Vs. PARTAP SINGH
|
September 11, 1987 |
|
NIHAL KAUR AND OTHERS Vs. MADAN LAL AND OTHERS
|
January 16, 1987 |
|
NINDER SINGH Vs. THE GRAM PANCHAYAT, VILLAGE BHULLER AND OTHERS
|
September 28, 1987 |
|
NIRANJAN SINGH Vs. UNION OF INDIA (UOI) AND OTHERS
|
October 9, 1987 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
November 18, 1987 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
November 27, 1987 |
|
NIRMAL JEET Vs. HARBANS SINGH
|
January 27, 1987 |
|
NIRMAL SINGH Vs. SIRI RAM
|
August 5, 1987 |
|
NIRMAL SINGH Vs. GURBACHAN SINGH
|
March 23, 1987 |
|
NIRMAL SINGH Vs. NIRANJAN KAUR
|
September 7, 1987 |
|
NIRMALA Vs. BHOJ RAM
|
August 5, 1987 |
|
NIRMALA DEVI Vs. PRITAM SINGH
|
November 2, 1987 |
|
NIRMALA RANI Vs. LACHAMAN DASS
|
August 14, 1987 |
|
NIRMALJIT SINGH S Vs. STATE OF PUNJAB
|
February 17, 1987 |
|
NISHAN SINGH Vs. STATE OF PUNJAB
|
December 18, 1987 |
|
NITYA NAND Vs. GULLU RAM
|
February 19, 1987 |
|
O P LAMBA Vs. TARUN MEHTA
|
March 4, 1987 |
|
OM PARKASH Vs. STATE OF HARYANA
|
May 12, 1987 |
|
OM PARKASH Vs. MISRI DEVI
|
September 24, 1987 |
|
OM PARKASH Vs. RAMESHWAR DASS
|
February 19, 1987 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 9, 1987 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
April 27, 1987 |
|
OM PARKASH Vs. THE STATE OF HARYANA AND ANOTHER
|
November 11, 1987 |
|
OM PARKASH Vs. STATE OF HARYANA
|
July 21, 1987 |
|
OM PARKASH AND ORS. Vs. JOINT DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT AND ANR.
|
April 2, 1987 |
|
OM PARKASH BALDEV KRISHAN Vs. STATE OF PUNJAB
|
July 16, 1987 |
|
OM PARKASH BHATIA Vs. JAGIR SINGH
|
September 18, 1987 |
|
OM PARKASH HIDER Vs. STATE OF PUNJAB
|
November 13, 1987 |
|
OM PARKASH MEHRA Vs. KARAM SINGH
|
March 24, 1987 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
January 23, 1987 |
|
OSWAL OIL AND SOAP INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
May 14, 1987 |
|
OSWAL VANASPATI AND ALLIED INDUSTRIES Vs. TAHASILDAR
|
February 6, 1987 |
|
P and H HIGH COURT BAR ASSOCN Vs. CHANDIGARH ADMN
|
February 3, 1987 |
|
P.R. VALAYU DHAN Vs. R.P. KHOSLA
|
September 14, 1987 |
|
PANKAJ DHIR Vs. DIRECTOR TECHNICAL EDUCATION & IND TRAINING PB CHANDIGARH
|
September 7, 1987 |
|
PARAMJIT ALIAS GHUDDA Vs. STATE OF PUNJAB
|
March 9, 1987 |
|
PARAS RAM Vs. SHIV KUMAR
|
April 9, 1987 |
|
PARAS RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 30, 1987 |
|
PARBHU DAYAL Vs. STATE OF HARYANA
|
March 2, 1987 |
|
PARDEEP Vs. STATE OF HARYANA
|
October 8, 1987 |
|
PARKASH ALIAS OM PARKASH Vs. STATE OF HARYANA
|
August 13, 1987 |
|
PARKASH KAUR Vs. BIKRAMJIT SINGH
|
July 27, 1987 |
|
PARKASH MEHRA Vs. KARAM SINGH
|
March 25, 1987 |
|
PARKASH SINGH BADAL Vs. UNION OF INDIA
|
May 1, 1987 |
|
PARMA NAND Vs. MANOHAR LAL
|
April 23, 1987 |
|
PARMESHWARI DASS Vs. UNION OF INDIA
|
May 6, 1987 |
|
PARSOTAM LAL Vs. STATE OF PUNJAB
|
June 2, 1987 |
|
PARTAP Vs. STATE OF HARYANA
|
October 5, 1987 |
|
PARTAP SINGH TANWAR AND ORS. Vs. THE COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES AND ANR.
|
March 26, 1987 |
|
PARVEEN KHANNA Vs. STATE OF PUNJAB
|
August 19, 1987 |
|
PARVINDER SINGH DAKH Vs. STATE OF PUNJAB
|
November 16, 1987 |
|
PAUL Vs. RESHMO
|
August 12, 1987 |
|
PAVITAR SINGH Vs. STATE OF PUNJAB
|
October 27, 1987 |
|
PAWAN KUMAR Vs. CHANCHAL KUMARI
|
August 21, 1987 |
|
PERBHU Vs. MADAN MOHAN
|
May 8, 1987 |
|
PHULEL SINGH Vs. STATE OF PUNJAB
|
January 28, 1987 |
|
PHULLA SINGH Vs. SULAKHAN SINGH
|
November 20, 1987 |
|
PHULLI Vs. RAM
|
February 20, 1987 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
October 19, 1987 |
|
PIARE LAL Vs. CHARANJIT WALIA
|
April 17, 1987 |
|
POORAN CHAND Vs. STATE OF PUNJAB
|
August 5, 1987 |
|
PRABHU RAM Vs. NANAK CHAND
|
July 29, 1987 |
|
PRAN NATH Vs. CHIEF JUDICIAL MAGISTRATE
|
November 2, 1987 |
|
PREM CHAND Vs. MEHAR SINGH
|
July 14, 1987 |
|
PREM DEVI Vs. DIRECTOR GENERAL OF POLICE HARYANA
|
November 6, 1987 |
|
PREM KUMAR SURI Vs. SHRI SAIN DASS COMAR
|
March 6, 1987 |
|
PREM NATH Vs. STATE OF PUNJAB
|
January 30, 1987 |
|
PREM PATI Vs. RANBIR SINGH
|
January 1, 1987 |
|
PREM SINGH Vs. RAJ RANI
|
October 29, 1987 |
|
PRESTOLITE OF INDIA LIMITED Vs. STATE OF HARYANA
|
December 16, 1987 |
|
PRITAM SINGH Vs. HARYANA ADMINISTRATION
|
June 2, 1987 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
March 31, 1987 |
|
PRITAM SINGH Vs. KAILASH CHAND
|
April 18, 1987 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
September 25, 1987 |
|
PRITAM SINGH Vs. M/S S.B. SAINI BROTHERS
|
January 28, 1987 |
|
PRITPAL SINGH Vs. STATE OF PUNJAB
|
February 20, 1987 |
|
PROM SINGH Vs. PARBATI
|
January 23, 1987 |
|
PROVIDENT FUND INSPECTOR Vs. PRESTOLITE OF INDIA LTD
|
March 3, 1987 |
|
PT RAM PARKASH Vs. KANTA SURI
|
April 10, 1987 |
|
PUJNAB WAKF BOARD Vs. KISHAN CHAND
|
August 14, 1987 |
|
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. CHANDIGARH ADMINISTRATION
|
February 3, 1987 |
|
PUNJAB NATIONAL BANK Vs. GANESH FOUNDRY WORKS
|
May 11, 1987 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPN LTD Vs. SARDUL SINGH
|
August 5, 1987 |
|
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD , CHANDIGARH Vs. VILKHU & SONS, ENGINEERS & GOVT CONTRACTORS, CHANDIGARH
|
June 4, 1987 |
|
PUNJAB STATE Vs. SATNAM SINGH
|
January 9, 1987 |
|
PUNJAB STATE Vs. HAZARA SINGH
|
August 19, 1987 |
|
PUNJAB STATE AND ANOTHER Vs. DARSHAN SINGH LECTURER AND OTHERS
|
August 7, 1987 |
|
PUNJAB STATE AND ANOTHER Vs. MALKIAT SINGH
|
April 20, 1987 |
|
PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. SONA SPICES PVT LTD
|
January 13, 1987 |
|
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. MALKIAT SINGH
|
August 20, 1987 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. AMAR NATH
|
August 14, 1987 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. JAGDISH RAJ SETHI
|
July 15, 1987 |
|
PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S J.K. CABLE INDUSTRIES, JAMMU
|
October 9, 1987 |
|
PUNJAB STATE THROUGH CHIEF SECRETARY Vs. MEGH RAJ UJAL
|
January 28, 1987 |
|
PUNJAB STATE THROUGH COLLECTOR AMRITSAR Vs. SHRI DEVI DASS
|
January 21, 1987 |
|
PUNJAB STATE THROUGH THE SECRETARY TRANSPORT DEPARTMENT, PUNJAB, CHANDIGARH Vs. GURMEJ SINGH
|
January 19, 1987 |
|
PUNJAB WAKF BOARD Vs. NATHA SINGH
|
September 16, 1987 |
|
PUNJAB WAKF BOARD Vs. SANATAM DHARAM BOYS HIGHER SECONDARY SCHOOL HANSI
|
May 15, 1987 |
|
PUNJAB WAKF BOARD, THROUGH ITS SECRETARY AMBALA CANTT Vs. DARB SINGH (DECEASED) THROUGH HIS L.R.S.
|
November 3, 1987 |
|
PURAN CHAND Vs. STATE OF PUNJAB
|
April 27, 1987 |
|
PURAN CHAND Vs. STATE OF HARYANA
|
August 19, 1987 |
|
PURAN DEVI Vs. KLAR Z S ITO
|
September 8, 1987 |
|
PURAN SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 4, 1987 |
|
PURSHOTAM DASS Vs. STATE OF HARYANA
|
January 28, 1987 |
|
PURSHOTAM DASS Vs. TARA CHAND
|
November 20, 1987 |
|
QUDRAT SINGH Vs. STATE OF HARYANA
|
April 28, 1987 |
|
R L CHADHA Vs. INCOME TAX OFFICER
|
May 12, 1987 |
|
R P JAGGA, ADVOCATE AND OTHERS Vs. SADHU RAM AND CO THRU SHRI PAWAN KUMAR AND OTHERS
|
August 19, 1987 |
|
R P KHOSLA Vs. UNION OF INDIA
|
October 5, 1987 |
|
R T GUPTA INDUSTRIES Vs. KWALITY SPINNER LUDHIANA
|
August 3, 1987 |
|
R.K. KHANNA Vs. STATE BANK OF INDIA AND OTHERS
|
October 16, 1987 |
|
R.K. YADAV Vs. UNION OF INDIA AND ANOTHER
|
April 3, 1987 |
|
RACHPAL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
June 3, 1987 |
|
RADHA BOPARAI Vs. ATMA RAM KUNDRA
|
February 6, 1987 |
|
RADHE SHAM Vs. STATE OF HARYANA
|
August 3, 1987 |
|
RAGHBIR DASS BAWA Vs. BALJIT KAUR
|
October 5, 1987 |
|
RAGHBIR KAUR Vs. UNION OF INDIA
|
October 16, 1987 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
December 9, 1987 |
|
RAGHU RAM (DIED) THRU SHANTI DEVI Vs. NANU MAL (DIED) THRU HIS L RS
|
August 6, 1987 |
|
RAGHUNATH Vs. STATE OF PUNJAB
|
January 19, 1987 |
|
RAIKOT CO OP MARKETING CUM PROCESSING SOCIETY LTD Vs. STATE OF PUNJAB
|
May 21, 1987 |
|
RAIZIAN Vs. DHARA
|
August 3, 1987 |
|
RAJ DULARI Vs. RAMESH CHANDER
|
August 3, 1987 |
|
RAJ DULARI Vs. SUPERINTENDING ENGINEER P S E B
|
October 8, 1987 |
|
RAJ DULARI Vs. RAJINDER NATH
|
March 2, 1987 |
|
RAJ KUMAR Vs. SURAJ BHAN
|
August 6, 1987 |
|
RAJ KUMAR Vs. GIRDHARILAL
|
September 10, 1987 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 21, 1987 |
|
RAJ KUMAR Vs. MANGU RAM
|
September 1, 1987 |
|
RAJ KUMAR SETHI Vs. STATE OF PUNJAB
|
February 4, 1987 |
|
RAJ KUMARI Vs. THE STATE OF PUNJAB AND OTHERS
|
February 5, 1987 |
|
RAJ MAL Vs. BHAGTI AND OTHERS
|
September 22, 1987 |
|
RAJ PAL Vs. SMT. SUKHBIR
|
October 13, 1987 |
|
RAJ PAL Vs. STATE OF PUNJAB
|
February 4, 1987 |
|
RAJ PAUL OSWAL Vs. COMMISSIONER OF WEALTH-TAX
|
October 1, 1987 |
|
RAJ SINGH Vs. DEEPAK KUMAR
|
February 19, 1987 |
|
RAJ SINGH Vs. PREM SINGH
|
March 24, 1987 |
|
RAJA RAM Vs. STATE OF HARYANA
|
September 1, 1987 |
|
RAJBIR ALIAS RAJ KUMAR Vs. SH. MANGE RAM AND ANOTHER
|
May 4, 1987 |
|
RAJESH INDUSTRIAL CORPORATION Vs. BANK OF MAHARASHTRA
|
April 23, 1987 |
|
RAJINDER KAUR Vs. GURDAS RAM AND ANOTHER
|
August 26, 1987 |
|
RAJINDER KAUR Vs. MANGAL SINGH AND OTHERS
|
February 20, 1987 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
September 17, 1987 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
February 27, 1987 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 1987 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
September 24, 1987 |
|
RAJINDER SINGH Vs. MAJOR SINGH
|
March 20, 1987 |
|
RAJINDER SINGH Vs. KAMLESH ALIAS RAJNI
|
July 16, 1987 |
|
RAJINDER SINGH ALIAS INDER SINGH Vs. STATE OF HARYANA
|
January 14, 1987 |
|
RAJKUMAR Vs. MOHINDER PAL GUPTA
|
February 6, 1987 |
|
RAJPAL SINGH Vs. SUB DIVISIONAL OFFICER
|
July 27, 1987 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
December 10, 1987 |
|
RAKESH KUMARI Vs. PUNJAB SCHOOL EDUCATION BOARD
|
May 7, 1987 |
|
RAKESH TALWAR Vs. KEWAL KUMAR SEHGAL
|
October 20, 1987 |
|
RAM AVTAR Vs. GRAM PANCHAYAT VILLAGE NIYAMATPUR
|
October 12, 1987 |
|
RAM BALLABH AND OTHERS Vs. MUSSADI LAL AND OTHERS
|
January 22, 1987 |
|
RAM BHAGAT SINGH Vs. STATE OF HARYANA AND ANR.
|
June 5, 1987 |
|
RAM CHAND Vs. KARAMVIR
|
May 28, 1987 |
|
RAM CHAND Vs. MISS SANTOSH BHASIN
|
September 11, 1987 |
|
RAM CHAND Vs. HARI DEVI
|
January 8, 1987 |
|
RAM CHANDER Vs. LALA BANARSI DASS
|
February 24, 1987 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
March 5, 1987 |
|
RAM CHANDER Vs. DATAR SINGH
|
November 18, 1987 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
July 22, 1987 |
|
RAM KUMAR Vs. KARTAR SINGH
|
January 12, 1987 |
|
RAM LAL Vs. CHANDRO DEVI
|
July 16, 1987 |
|
RAM LAL Vs. RAJINDER KAUR
|
August 31, 1987 |
|
RAM LAL Vs. SURINDER KAUR
|
October 16, 1987 |
|
RAM MEHAR SINGH Vs. STATE OF HARYANA
|
February 17, 1987 |
|
RAM MURTI Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 1987 |
|
RAM NATH SINGLA Vs. HARBHAGWAN DASS
|
May 11, 1987 |
|
RAM NIWAS Vs. PREM CHAND
|
July 28, 1987 |
|
RAM PAL Vs. JAGRUP SINGH
|
March 11, 1987 |
|
RAM PAL Vs. HARISH CHAND
|
March 23, 1987 |
|
RAM PAL Vs. SHAKUNTLA DEVI EX-WIFE OF SHRI RAM PAL
|
July 21, 1987 |
|
RAM PARKASH Vs. CHANDER BHAN
|
February 19, 1987 |
|
RAM PARKASHMALI BAI Vs. MALI BAI
|
February 4, 1987 |
|
RAM PARSHAD Vs. KESHO RAM
|
February 27, 1987 |
|
RAM PARTAP Vs. DAYAL CHAND
|
January 13, 1987 |
|
RAM SARUP Vs. STATE OF HARYANA
|
March 5, 1987 |
|
RAM SARUP Vs. ZILE SINGH (DIED) BY HIS L RS
|
May 7, 1987 |
|
RAM SINGH Vs. KALLU RAM
|
August 10, 1987 |
|
RAM SINGH Vs. JAGDISH SINGH TANWAR
|
July 29, 1987 |
|
RAM SINGH Vs. STATE OF HARYANA
|
April 21, 1987 |
|
RAMEL DASS Vs. RAM PIARI
|
February 24, 1987 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
March 2, 1987 |
|
RAMESH KUMAR Vs. RAMESHWAR DASS
|
August 6, 1987 |
|
RAMESH KUMAR ALIAS KALA Vs. STATE OF PUNJAB
|
March 18, 1987 |
|
RAMESH NARU Vs. GULSHAN RAI MALIK
|
May 22, 1987 |
|
RAMESH PAL Vs. HANS RAJ KAPOOR
|
May 22, 1987 |
|
RAMESHWAR DASS Vs. RAM SARAN AND OTHERS
|
February 9, 1987 |
|
RAMESHWAR NATH Vs. RANJIT SINGH
|
October 15, 1987 |
|
RAMINDER KAUR Vs. HARMOHINDER SINGH
|
September 8, 1987 |
|
RAMPAT Vs. MANDIR THAKUR DWARA AT SUHRA
|
May 20, 1987 |
|
RANBIR SINGH Vs. THAPAR INSTITUTE OF ENGG and TECHNOLOGY
|
May 15, 1987 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
December 4, 1987 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
July 28, 1987 |
|
RANG RAO SINGH Vs. GOBIND RAM
|
May 27, 1987 |
|
RANJIT KAUR Vs. KULRAJ SINGH PAUL
|
April 17, 1987 |
|
RANJIT SINGH Vs. DARSHAN SINGH
|
December 14, 1987 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 10, 1987 |
|
RANJIT SINGH ALIAS NIDHARAK Vs. STATE OF PUNJAB
|
December 7, 1987 |
|
RATNI DEVI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD, CHANDIGARH
|
May 5, 1987 |
|
RATTAN AMOL SINGH Vs. STATE OF PUNJAB
|
December 11, 1987 |
|
RATTAN LAL Vs. DEPUTY SECRETARY TO GOVERNMENT
|
February 3, 1987 |
|
RATTAN SINGH Vs. PRITAM SINGH AND ANOTHER
|
July 15, 1987 |
|
RATTAN SINGH Vs. K. NAGRATH
|
February 6, 1987 |
|
RATTI RAM Vs. STATE OF HARYANA
|
March 19, 1987 |
|
RAVEL SINGH Vs. UNION TERRITORY CHANDIGARH
|
November 9, 1987 |
|
RAVEL SINGH Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
November 19, 1987 |
|
RAVI KUMAR MEHRA Vs. COMMISSIONER OF INCOME-TAX
|
October 26, 1987 |
|
RAVINDER MANKU Vs. PUNJAB UNIVERSITY CHANDIGARH
|
October 8, 1987 |
|
RAVINDER PAL SINGH Vs. PUNJAB TRACTORS LTD
|
March 18, 1987 |
|
RAVINDER PAUL Vs. REGISTRAR CO-OP SOCIETIES PUNJAB
|
May 25, 1987 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LACHHMAN DASS SIKRI & SONS
|
July 15, 1987 |
|
REHTU RAM Vs. SANTOSH KUMARI
|
May 19, 1987 |
|
REKHA SHARMA Vs. SHANKER DEVI
|
November 24, 1987 |
|
RISALDAR SURJIT SINGH Vs. T.N. SOOD
|
January 12, 1987 |
|
RISHI KUMAR Vs. STATE OF HARYANA
|
October 14, 1987 |
|
ROBUST TYRE AND RUBBER COMPANY (P) LTD Vs. STATE BANK OF INDIA AND OTHERS
|
July 16, 1987 |
|
ROHTAS SINGH Vs. HARYANA S B T EDUCATION
|
May 22, 1987 |
|
ROHTASH KUMAR Vs. STATE OF HARYANA
|
May 26, 1987 |
|
ROMESH KUMAR Vs. ATMA DEVI
|
November 2, 1987 |
|
ROSHAN Vs. STATE OF HARYANA
|
May 19, 1987 |
|
ROSHAN Vs. MAMO
|
April 27, 1987 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
May 22, 1987 |
|
ROSHAN LAL Vs. STATE OF PANJAB
|
August 13, 1987 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
March 9, 1987 |
|
ROSHAN LAL GHAT AND SONS Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
January 7, 1987 |
|
ROSHNI DEVI Vs. STATE OF HARYANA
|
April 9, 1987 |
|
RUP CHAND Vs. HARI CHAND
|
April 17, 1987 |
|
S CHARANJIT SINGH Vs. BHARATINDER SINGH
|
February 2, 1987 |
|
S GURBUX SINGH SAFIR Vs. S INDER SINGH
|
August 21, 1987 |
|
S K ANAND Vs. PRAKASH CHAND SETHI
|
April 8, 1987 |
|
S LABH SINGH Vs. PANESER MECH WORKS PVT LTD
|
March 13, 1987 |
|
S.S. MONGIA Vs. STATE OF PUNJAB
|
September 21, 1987 |
|
SADA SINGH Vs. STATE OF PUNJAB
|
December 11, 1987 |
|
SADHA SINGH Vs. HARNAM SINGH AND OTHERS
|
November 24, 1987 |
|
SADHI AND ANR. Vs. ATMA SINGH AND ORS.
|
August 17, 1987 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
November 3, 1987 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
March 5, 1987 |
|
SAIN DASS Vs. JAI SINGH
|
March 3, 1987 |
|
SAMPURAN SINGH Vs. JATINDER NATH
|
February 23, 1987 |
|
SAMPURAN SINGH Vs. BALBIR KAUR
|
October 19, 1987 |
|
SANJHI RAM Vs. MAHINDRO
|
July 16, 1987 |
|
SANJOYTA SEHGAL Vs. STATE OF HARYANA
|
April 8, 1987 |
|
SANSAR SINGH Vs. STATE OF HARYANA
|
September 16, 1987 |
|
SANT KAUR Vs. RAM LAL
|
July 27, 1987 |
|
SANT NARAIN SINGH SEWADAR Vs. SADHU SINGH
|
September 9, 1987 |
|
SANT RAM Vs. SHANTI DEVI
|
May 8, 1987 |
|
SANT SINGH Vs. STATE OF HARYANA
|
July 23, 1987 |
|
SANTOKH SINGH Vs. MANJIT KAUR
|
September 11, 1987 |
|
SANTOSH KUMARI PASSI Vs. KAMLA WATI
|
March 27, 1987 |
|
SAPINDER SINGH Vs. BAIJINDER SINGH
|
April 17, 1987 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
May 8, 1987 |
|
SARABJIT SINGH SANDHU Vs. SMT. MANINDER SANDHU AND ANR.
|
November 27, 1987 |
|
SARDARA Vs. GRAM SABHA OF VILLAGE KHURDI
|
March 13, 1987 |
|
SARDARNI KULDIP KAUR Vs. STATE OF HARYANA
|
February 2, 1987 |
|
SARUP CHAND Vs. STATE OF HARYANA
|
March 3, 1987 |
|
SARUP SINGH Vs. CHANAN SINGH
|
August 17, 1987 |
|
SAT PAL Vs. STATE OF HARYANA
|
March 27, 1987 |
|
SAT PAL Vs. STATE OF PUNJAB
|
March 10, 1987 |
|
SAT PAL NANDA Vs. NATHU RAM
|
April 15, 1987 |
|
SAT PAL SINGH Vs. RAMESHWAR SINGH
|
September 24, 1987 |
|
SATBACHAN SINGH Vs. STATE OF PUNJAB
|
November 10, 1987 |
|
SATBIR SINGH Vs. BALWANT SINGH
|
July 23, 1987 |
|
SATINDER KAUR Vs. RANJIT SINGH SABLOK
|
March 13, 1987 |
|
SATINDER SINGH Vs. MARUTI LIMITED IN LIQUIDATION
|
August 24, 1987 |
|
SATNAM SINGH ETC. Vs. STATE OF HARYANA
|
January 15, 1987 |
|
SATPAL Vs. FINANCIAL COMMISSIONER
|
February 7, 1987 |
|
SATPAL MAINI Vs. RAM ASARA (MISTRY) AND OTHERS
|
March 30, 1987 |
|
SATWANT KAUR Vs. PIARA SINGH
|
September 1, 1987 |
|
SATYA BHALLA Vs. BISHAMBER DASS
|
August 11, 1987 |
|
SATYA DEVI Vs. ASHOK KUMAR
|
July 28, 1987 |
|
SATYAPAL SINGH Vs. SH. P.P. CAPRIHAN, THE ACTING VICE
|
January 28, 1987 |
|
SAUDAGAR SINGH Vs. HARNAM KAUR AND OTHERS
|
February 23, 1987 |
|
SAVITA CHADHA Vs. RAVINDER SINGH CHADHA
|
August 5, 1987 |
|
SAVITRI DEVI AND OTHERS Vs. SHRI BIJENDER SINGH AND OTHERS
|
February 6, 1987 |
|
SECRETARY TO GOVERNMENT PUNJAB, TRANSPORT DEPARTMENT AND OTHERS Vs. SUBASH CHANDER, CONDUCTOR
|
January 27, 1987 |
|
SEEMA CHAWLA Vs. MOHINDER SINGH
|
August 27, 1987 |
|
SEETA RAM Vs. PIRTHI CHAND
|
August 7, 1987 |
|
SEHGAL PAPERS LTD Vs. SHRINIWAS CHEMICALS
|
November 27, 1987 |
|
SEHGAL REFRIGERATING CORPN Vs. NATIONAL FERTILIZERS LTD
|
January 21, 1987 |
|
SH. HARBANS SINGH Vs. SH. HARBHAJAN SINGH AND ANOTHER
|
January 9, 1987 |
|
SH. SUDARSHAN KUMAR BERI Vs. SH. MAHESH KUMAR AND OTHERS
|
February 23, 1987 |
|
SHAFAQAT ALI KHAN Vs. ABDUL LATIF KHAN
|
January 28, 1987 |
|
SHAKTI CHAND Vs. STATE OF PUNJAB
|
August 4, 1987 |
|
SHAKUNTLA Vs. STATE OF HARYANA
|
January 8, 1987 |
|
SHAKUNTLA Vs. JAGDISH RAM GUPTA
|
March 11, 1987 |
|
SHAKUNTLA DEVI Vs. DARSHAN KUMAR
|
January 15, 1987 |
|
SHAKUNTLA RANI Vs. JAGDISH PARSHAD
|
February 27, 1987 |
|
SHAKUNTLA SONDHI Vs. SH. NARINDER KUMAR SHARMA
|
December 15, 1987 |
|
SHAM SINGH Vs. SARAN SINGH
|
October 29, 1987 |
|
SHAM SUNDER Vs. DISTRICT MAGISTRATE
|
March 9, 1987 |
|
SHANGARA SINGH Vs. DIDAR SINGH
|
December 1, 1987 |
|
SHANKAR SINGH AND OTHERS Vs. THE UNION OF INDIA
|
October 5, 1987 |
|
SHANKER SINGH Vs. P.C. SHARMA
|
April 9, 1987 |
|
SHANTA DEVI Vs. COMMISSIONER OF INCOME-TAX
|
October 5, 1987 |
|
SHASHI Vs. SUBASH
|
April 1, 1987 |
|
SHASHI BHUSHAN Vs. U T CHANDIGARH
|
November 10, 1987 |
|
SHASHI KUMAR GUPTA Vs. G M INDIAN BANK
|
August 22, 1987 |
|
SHAYAMI Vs. STATE OF HARYANA
|
February 19, 1987 |
|
SHEO CHAND Vs. MALKHAN SINGH
|
April 21, 1987 |
|
SHEOBAI Vs. BHAGWANA
|
April 27, 1987 |
|
SHERA Vs. ASHA RAM
|
February 9, 1987 |
|
SHIAM LAL SUNDER LAL Vs. STATE OF HARYANA
|
February 11, 1987 |
|
SHIV CHARAN LAL AGGARWAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
August 19, 1987 |
|
SHIV DAYAL SINGH Vs. STATE OF HARYANA
|
March 17, 1987 |
|
SHIV KUMAR GUPTA Vs. STATE OF PUNJAB
|
February 3, 1987 |
|
SHIV KUMAR JINDAL Vs. PUNJABI UNIVERSITY, PATIALA
|
February 23, 1987 |
|
SHIV RAJ @ SHINAJA Vs. STATE OF PUNJAB
|
April 9, 1987 |
|
SHIV RAJ SINGH Vs. HARYANA STATE
|
May 11, 1987 |
|
SHIV SAHAI Vs. MOHINDER KUMAR
|
May 14, 1987 |
|
SHIVALIK ICE FACTORY AND COLD STORAGE PVT LTD Vs. REGISTRAR OF COMPANIES
|
May 28, 1987 |
|
SHMT. HAR KAUR Vs. SHRI BALAKI RAM
|
August 14, 1987 |
|
SHRI AJAIB SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY, LOCAL BODIES, CHANDIGARH AND ANOTHER
|
January 21, 1987 |
|
SHRI BISHNA RAM, DISTRICT REVENUE OFFICER, JIND Vs. STATE OF HARYANA AND ANOTHER
|
May 12, 1987 |
|
SHRI BRIJ BHUSHAN Vs. THE UNION TERRITORY ADMINISTRATION, CHANDIGARH AND OTHERS
|
March 10, 1987 |
|
SHRI DEWAN KISHAN Vs. RADHASOAMI SATSANG SABHA, AT DAYAL BAGH
|
September 10, 1987 |
|
SHRI FATEH CHAND VERMA Vs. SHRI BALBIR SINGH
|
February 2, 1987 |
|
SHRI HARSHARAN SINGH Vs. MURTI SHRI BANKE BEHARI JI
|
September 29, 1987 |
|
SHRI KESHO MASTH Vs. SHRI TUNIA RAM AND OTHERS
|
January 15, 1987 |
|
SHRI S.S. JAIN SABHA, HANSI Vs. SMT. KRISHNA DEVI SHARMA (DEAD) L.R.S.
|
March 24, 1987 |
|
SHRI SAHIB DAYAL Vs. FOOD CORPORATION OF INDIA, GURDEV NAGAR, LUDHIANA AND OTHERS
|
September 1, 1987 |
|
SHRIMATI LAJWANTI Vs. SHRI KEWAL KRISHAN
|
January 22, 1987 |
|
SHRIMATI PARMESHWART DEVI (DIED) Vs. M.P. RAIZADA AND OTHERS
|
January 29, 1987 |
|
SHRIMATI SHANTI DEVI Vs. SH. OM PARKASH
|
March 27, 1987 |
|
SHRIMATI SUKHNANDAN KAUR Vs. RAM CHAND
|
August 31, 1987 |
|
SHRIMATI TARA RANI ALIAS AMAR WATI Vs. SAT PAL LAMBARDAR
|
August 14, 1987 |
|
SHRIT TEHAL SINGH Vs. MALKIAT KAUR
|
July 17, 1987 |
|
SIMITRA DEVI Vs. GIRDHARI LAL
|
March 23, 1987 |
|
SIRI NIWAS AND OTHERS THROUGH SHRI GANPAT RAI Vs. THE STATE OF HARYANA THROUGH THE COLLECTOR ROHTAK AND ANOTHER
|
October 12, 1987 |
|
SIS RAM Vs. STATE OF HARYANA
|
September 1, 1987 |
|
SMART ADVERTISING CO P LTD Vs. RAMESH K NANCHAHAL
|
September 17, 1987 |
|
SMT. CHAND BAI AND OTHER Vs. PAHLAD RAI AND ANOTHER
|
September 8, 1987 |
|
SMT. DALJIT KAUR AND OTHERS Vs. SHRI BISHAN SINGH AND ANOTHER
|
December 18, 1987 |
|
SMT. HARBANS KAUR Vs. ANOOP SINGH AND ANOTHER
|
November 2, 1987 |
|
SMT. HARDIAL KAUR Vs. POKHAR SINGH (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
|
September 24, 1987 |
|
SMT. LAXMI DEVI Vs. SURENDER KUMAR
|
September 11, 1987 |
|
SMT. RAJ BALA Vs. GAJINDER SINGH AND OTHERS
|
September 22, 1987 |
|
SMT. SALOCHANA DEVI Vs. SITA RAM MALIK
|
March 6, 1987 |
|
SMT. SANTOSH KUMARI Vs. RAJESH KUMAR
|
September 24, 1987 |
|
SMT. SAYTA VATI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 5, 1987 |
|
SMT. SHAKUNTLA Vs. RAJBIR
|
October 8, 1987 |
|
SMT. SUKHWINDER KAUR Vs. NISHAN SINGH
|
September 23, 1987 |
|
SMT. SURASTI DEVI AND ANR. Vs. SMT. SHANTI DEVI AND ORS.
|
August 17, 1987 |
|
SMT. SURINDER KAUR Vs. SHRI RAJINDER SINGH
|
September 21, 1987 |
|
SOBHA SINGH Vs. CHAJJU SINGH
|
November 2, 1987 |
|
SOFIA DAHIYA Vs. MAHARISHI DAYANAND UNIVERSITY
|
November 6, 1987 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
December 3, 1987 |
|
SOHAN LAL Vs. HARDEVI
|
March 27, 1987 |
|
SOHAN LAL BHATIA Vs. BHAGWAN DASS SATIJA
|
February 2, 1987 |
|
SOHAN LAL CHOPRA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORTION LTD
|
January 22, 1987 |
|
SOHAN LAL JAIN, PROP. M/S LAKSHMI SYNTHETICS Vs. M/S SUN FLAG TEXTILES LIMITED
|
November 2, 1987 |
|
SOHAN SINGH Vs. STATE OF HARYANA
|
January 12, 1987 |
|
SOHAN SINGH Vs. S AVTAR SINGH
|
March 2, 1987 |
|
SOHAN SINGH Vs. SURAJ PARKASH
|
May 13, 1987 |
|
SOHINDER SINGH Vs. BARINDER SINGH
|
September 29, 1987 |
|
SOHNA RAM Vs. STATE OF HARYANA
|
March 27, 1987 |
|
SOM NATH ALISA SOM KUMAR ALIAS SOM PAL Vs. STATE OF HARYANA
|
June 4, 1987 |
|
SOM PARKASH MEHTA Vs. STATE OF PUNJAB
|
October 16, 1987 |
|
SOUTH DELHI LAND, FINANCE CO Vs. STATE OF HARYANA
|
December 16, 1987 |
|
STATE BANK OF INDIA Vs. SHRI AVTAR SINGH
|
August 11, 1987 |
|
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
|
June 4, 1987 |
|
STATE BANK OF INDIA Vs. B R VAID
|
August 6, 1987 |
|
STATE OF CHARANJIT Vs. STATE OF PUNJAB
|
February 23, 1987 |
|
STATE OF HARYANA Vs. J K JAIN
|
July 14, 1987 |
|
STATE OF HARYANA Vs. SHIV LAL
|
January 16, 1987 |
|
STATE OF HARYANA Vs. RAM CHAND
|
February 24, 1987 |
|
STATE OF HARYANA Vs. NEK PAL
|
November 18, 1987 |
|
STATE OF HARYANA Vs. MURTI DEVTA MANDIR PARSOON BADKHAL
|
July 22, 1987 |
|
STATE OF HARYANA Vs. NAGESHWAR
|
May 27, 1987 |
|
STATE OF HARYANA Vs. NURSA
|
May 6, 1987 |
|
STATE OF HARYANA Vs. HARI RAM
|
August 11, 1987 |
|
STATE OF HARYANA Vs. HANS RAJ
|
August 11, 1987 |
|
STATE OF PUNJAB Vs. RAJINDER PAL GROVER
|
March 12, 1987 |
|
STATE OF PUNJAB Vs. SHAKUNTLA DEVI
|
July 30, 1987 |
|
STATE OF PUNJAB Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 1, 1987 |
|
STATE OF PUNJAB Vs. BOHAR SINGH
|
August 18, 1987 |
|
STATE OF PUNJAB Vs. GURMEET SINGH
|
October 12, 1987 |
|
STATE OF PUNJAB Vs. BOHAR SINGH
|
July 30, 1987 |
|
STATE OF PUNJAB Vs. JAI DEV
|
September 29, 1987 |
|
STATE OF PUNJAB Vs. KRISHAN KUMAR
|
September 1, 1987 |
|
STATE OF PUNJAB Vs. RAM SARUP BHALLA
|
August 19, 1987 |
|
STATE OF PUNJAB Vs. SATNAM DASS
|
January 27, 1987 |
|
STATE OF PUNJAB Vs. JOGA SINGH
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July 24, 1987 |
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STATE OF PUNJAB Vs. KULWANT SINGH
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July 15, 1987 |
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STATE OF PUNJAB Vs. DEV RAJ
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January 19, 1987 |
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STATE OF PUNJAB Vs. NIRMAL SINGH
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December 7, 1987 |
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STATE OF PUNJAB Vs. SONA GIR
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November 16, 1987 |
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STATE OF PUNJAB Vs. SURJA RAM
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September 8, 1987 |
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STATE OF PUNJAB Vs. SINGLA BRICK INDUSTRIES
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September 22, 1987 |
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STATE OF PUNJAB Vs. SCHEDULED CASTE CO OP L O S LTD
|
October 19, 1987 |
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STATE OF PUNJAB Vs. ANITA MADAN
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July 23, 1987 |
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STATE OF PUNJAB Vs. KRISHAN LAL
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May 4, 1987 |
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STATE OF PUNJAB Vs. PARMINDER SINGH
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April 6, 1987 |
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STATE OF PUNJAB Vs. KESARI CHAND
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January 13, 1987 |
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STATE OF PUNJAB AND ANOTHER Vs. AMAR SINGH
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April 15, 1987 |
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STATE OF PUNJAB AND ANOTHER Vs. JAGDISH PARSHAD DRESSER
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November 30, 1987 |
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STATE OF PUNJAB AND ANOTHER Vs. SMT. PARMODH BALA
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September 22, 1987 |
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STATE OF PUNJAB AND OTHERS Vs. EX
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February 4, 1987 |
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STATE OF PUNJAB FINANCE DEPARTMENT AND ANOTHER Vs. LAL CHAND ANA ANOTHER
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January 21, 1987 |
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SUBASH CHANDER MEHTA Vs. SMT. RITA MEHTA
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October 16, 1987 |
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SUBE SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
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January 29, 1987 |
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SUBHASH CHAND Vs. STATE OF HARYANA
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January 14, 1987 |
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SUBHASH CHANDER Vs. STATE OF HARYANA
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March 17, 1987 |
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SUBHASH CHANDER Vs. STATE OF HARYANA
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September 10, 1987 |
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SUBHASH CHANDER Vs. STATE OF HARYANA
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December 10, 1987 |
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SUBHASH KUMAR Vs. STATE OF PUNJAB
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September 10, 1987 |
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SUBHASH TANEJA Vs. STATE OF HARYANA
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August 17, 1987 |
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SUCHA SINGH Vs. STATE OF PUNJAB
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January 19, 1987 |
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SUCHNAM SINGH Vs. STATE OF PUNJAB
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September 16, 1987 |
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SUDAMA Vs. STATE OF HARYANA
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August 24, 1987 |
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SUDAMA PARSHAD Vs. SURINDER KUMAR
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February 11, 1987 |
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SUDARSH AHLUWALIA AND SMT ANJIV AHLUWALIA Vs. Z S KLAR INCOME-TAX OFFICER
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September 8, 1987 |
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SUDERSHAN KUMAR Vs. TEJINDER SINGH
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April 23, 1987 |
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SUDHA RANI Vs. MAHESH KUMAR GUPTA
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May 12, 1987 |
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SUHLAR Vs. RAM SINGH
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January 19, 1987 |
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SUJAN SINGH Vs. STATE OF HARYANA
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April 17, 1987 |
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SUKH LAL Vs. STATE OF HARYANA
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January 8, 1987 |
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SUKHDEV RAJ Vs. KAUSHALAYA
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March 26, 1987 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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April 27, 1987 |
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SUKHDEV SINGH Vs. SANTOKH SINGH
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July 16, 1987 |
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SUKHDEV SINGH Vs. UNION OF INDIA
|
May 11, 1987 |
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SUKHINDER SINGH Vs. UNION TERRITORY
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May 14, 1987 |
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SUKHJINDER SINGH Vs. HARJIT KAUR
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February 4, 1987 |
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SUKHJINDER SINGH Vs. STATE OF PUNJAB
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February 3, 1987 |
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SUKHJIT SINGH Vs. STATE OF HARYANA
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February 9, 1987 |
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SUKHWINDER KAUR Vs. HARNEK SINGH
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September 29, 1987 |
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SULINDER SINGH Vs. DIDAR SINGH
|
September 8, 1987 |
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SUMAN LATA AGGARWAL Vs. UNION BANK OF INDIA
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November 20, 1987 |
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SUMER CHAND Vs. SANDHURAN RANI
|
May 11, 1987 |
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SUNDER SHAM KAPOOR AND ORS. Vs. HONBLE CHIEF JUSTICE AND HARYANA HIGH COURT AND ORS.
|
August 6, 1987 |
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SUNEHRA SINGH Vs. STATE OF HARYANA
|
July 29, 1987 |
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SUNIL KOHLI Vs. STATE OF PUNJAB
|
September 25, 1987 |
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SUNIL KUMAR Vs. SMT. JYOTI ALIAS MEENA
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December 8, 1987 |
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SUNIL KUMAR GOEL Vs. STATE OF HARYANA
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January 28, 1987 |
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SUNITA GANDHI Vs. UPENDRA GANDHI
|
December 16, 1987 |
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SUNITA GANDHI Vs. UPENDRA GANDHI
|
December 12, 1987 |
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SUNITA RANI Vs. HARYANA SCHOOL EDUCATION BOARD
|
January 21, 1987 |
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SUNITA RANI Vs. HARYANA SCHOOL EDUCATION BOARD
|
November 21, 1987 |
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SURAJ BHAN Vs. PHOOLPATI
|
May 26, 1987 |
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SURAJ BHANAND Vs. MIR SINGH
|
March 17, 1987 |
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SURAJ MAL Vs. DEVI SINGH
|
August 21, 1987 |
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SURAJ PARKASH Vs. MOHINDER PAL
|
September 8, 1987 |
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SURAJ PARKASH Vs. MOHINDER PAL SHARMA
|
January 9, 1987 |
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SURAJ PARKASH Vs. RAJ KAUR
|
March 13, 1987 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
February 27, 1987 |
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SURESH KUMAR Vs. SAROJ BALA
|
July 17, 1987 |
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SURESH KUMAR Vs. MOOL CHAND
|
March 4, 1987 |
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SURI SONS Vs. COMMISSIONER OF INCOME-TAX
|
April 13, 1987 |
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SURINDER KAUR Vs. KARNAIL SINGH
|
September 16, 1987 |
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SURINDER KUMAR Vs. STATE OF PUNJAB
|
February 3, 1987 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
October 9, 1987 |
|
SURINDER KUMAR Vs. STATE OF HARYANA
|
December 18, 1987 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
August 21, 1987 |
|
SURINDER KUMAR VERMA Vs. STATE OF HARYANA
|
May 6, 1987 |
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SURINDER PAL Vs. STATE OF PUNJAB
|
November 13, 1987 |
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SURINDER PAL Vs. PUNJAB TRACTORS, LTD., AND ANOTHER
|
July 28, 1987 |
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SURINDER SINGH Vs. STATE OF PUNJAB
|
March 4, 1987 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
March 10, 1987 |
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SURJAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1987 |
|
SURJEET SINGH Vs. KARTAR SINGH
|
February 9, 1987 |
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SURJIT KAUR Vs. GURMEET SINGH
|
November 17, 1987 |
|
SURJIT KAUR Vs. UJAGGAR SINGH
|
April 2, 1987 |
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SURJIT KAUR Vs. STATE OF PUNJAB
|
November 2, 1987 |
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SURJIT KAUR Vs. SURJIT KAUR
|
March 9, 1987 |
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SURJIT KAUR ALIAS JEETO Vs. SMT. GURBACHAN KAUR AND OTHERS
|
January 27, 1987 |
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SURJIT SINGH Vs. JOGINDER KAUR
|
January 13, 1987 |
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SURJIT SINGH Vs. GOSPEL PAPER BOARD MILLS
|
June 5, 1987 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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May 12, 1987 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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November 24, 1987 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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July 29, 1987 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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December 18, 1987 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 14, 1987 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 9, 1987 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 1987 |
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SURJIT SINGH (DECEASED) AND OTHERS Vs. MOHINDER PAL SINGH AND ANOTHER
|
January 23, 1987 |
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SURJIT SINGH ALIAS JITA ALIAS MOUR Vs. STATE OF PUNJAB
|
July 31, 1987 |
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SURJIT SINGH SOOD Vs. STATE OF PUNJAB
|
August 18, 1987 |
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SURSATI Vs. BACHAN SINGH
|
March 25, 1987 |
|
SUSHILA Vs. RAJINDER NATH
|
May 13, 1987 |
|
SWARAJ Vs. CHETAN DASS
|
January 15, 1987 |
|
SWARAN KAKKAR Vs. GULSHAN KAKKAR
|
September 8, 1987 |
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SWARAN KAUR Vs. NEW PYAR BUS PRIVATE LTD
|
July 22, 1987 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
May 28, 1987 |
|
SWARAN SINGH KHALSA Vs. STATE OF PUNJAB
|
November 10, 1987 |
|
SWARNA Vs. STATE OF PUNJAB
|
January 16, 1987 |
|
SWASTIKA SPINNING MILLS Vs. COLLECTOR OF CUSTOMS
|
July 14, 1987 |
|
SWATANTRA KUMAR LAMBA Vs. SHEILA DIDI
|
February 24, 1987 |
|
SWINDER SINGH Vs. SUKHWANT KAUR
|
January 22, 1987 |
|
TAKHAT RAM Vs. THE ZILA PARISHAD FEROZEPORE AND OTHERS
|
February 17, 1987 |
|
TALE RAM (DIED) BY LRS Vs. ASSTT COLLECTOR 1ST GRADE BAHADURGARH
|
February 5, 1987 |
|
TARA CHAND Vs. KARTAR SINGH
|
May 4, 1987 |
|
TARA CHAND Vs. OM PARKASH
|
April 16, 1987 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
July 31, 1987 |
|
TARA SINGH Vs. SMT. SHANTI AND OTHERS
|
November 24, 1987 |
|
TARA SINGH Vs. MITHU SINGH
|
February 2, 1987 |
|
TARLOCHAN SINGH Vs. RANJIT KAUR
|
September 25, 1987 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
September 23, 1987 |
|
TARSEM KUMAR Vs. CHARANJIT LAL
|
January 9, 1987 |
|
TARSEM LAL Vs. SURINDERA RANI
|
August 28, 1987 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
March 20, 1987 |
|
TEJ RAM Vs. STATE OF PUNJAB
|
March 4, 1987 |
|
TEJINDER SINGH Vs. INDERJIT SINGH
|
August 31, 1987 |
|
TELU Vs. KURDIA
|
April 1, 1987 |
|
THAKAR Vs. SANTOSH KUMAR
|
December 14, 1987 |
|
THAKAR LAL Vs. BRIJ LAL
|
March 25, 1987 |
|
THE HINDUSTAN SANITARY-WARE AND INDUSTRIES LTD. (FORMERLY HINDUSTAN TWYFORDS LTD.) BAHADURGARH AND ANOTHER Vs. THE STATE OF HARYANA, CHANDIGARH THROUGH THE COLLECTOR, ROHTAK AND OTHERS
|
November 19, 1987 |
|
THE HOSIERY INDUSTRY FEDERATION, (REGD.) LUDHIANA Vs. SHRI RAM MAINI
|
October 5, 1987 |
|
THE PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. M/S. SONA SPICES PVT. LTD.
|
January 19, 1987 |
|
THURU RAM Vs. STATE OF PUNJAB
|
March 20, 1987 |
|
TIKAM CHAND JAIN Vs. STATE GOVERNMENT OF HARYANA
|
May 6, 1987 |
|
TIKAM DASS Vs. GRAM PANCHAYAT OF VILLAGE JHUMIAN WALI
|
August 6, 1987 |
|
TIKKA RAM GAUR Vs. SUKH RAM
|
August 19, 1987 |
|
TILAK RAJ Vs. STATE OF PUNJAB
|
February 2, 1987 |
|
TILAK RAJ BHALLA Vs. STATE OF PUNJAB
|
April 21, 1987 |
|
TIRATH RAM Vs. STATE OF HARYANA
|
March 23, 1987 |
|
TIRLOK CHAND Vs. RAJ KUMAR
|
May 20, 1987 |
|
TRIPTA SONI Vs. S.P. JAIN
|
January 29, 1987 |
|
TULSI DASS AND OTHERS Vs. SMT. BACHAN MALA
|
April 24, 1987 |
|
TULSI RAM Vs. KESAR (DECEASED) REPRESENTED BY HIS LRS
|
November 2, 1987 |
|
UDHO RAM Vs. KISHAN CHAND
|
November 17, 1987 |
|
UJAGAR SINGH Vs. URBAN IMPROVEMENT COMPANY PVT LTD
|
July 14, 1987 |
|
UJAGAR SINGH AND OTHERS Vs. UNION BANK OF INDIA, JALANDHAR AND ANOTHER
|
February 3, 1987 |
|
UMED SINGH Vs. RAJPATI
|
August 17, 1987 |
|
UMED SINGH AND OTHERS Vs. THE STATE OF HARYANA
|
May 8, 1987 |
|
UMRAO SINGH Vs. SUKHDEV (DECEASED) NOW REPRESENTED BY HIS LEGAL HEIRS
|
April 27, 1987 |
|
UNDER SECRETARY TO GOVERNMENT PUNJAB CO-OPERATIVE DEPARTMENT Vs. BHAGWAN SINGH DARDI
|
September 24, 1987 |
|
UNION BANK OF INDIA Vs. VANDANA EXPORTS, SUBHASH BAZAR, KHANNA THRU ITS PARTNER, SHRI DHARAM PAL
|
July 29, 1987 |
|
UNION OF INDIA Vs. DHANNO S PREM SINGH
|
April 27, 1987 |
|
UNION OF INDIA Vs. DISTRICT JUDGE
|
February 2, 1987 |
|
UNION OF INDIA Vs. R K & CO
|
September 15, 1987 |
|
UNION OF INDIA Vs. GIAN CHAND
|
October 15, 1987 |
|
UNION OF INDIA Vs. INDER SINGH
|
April 30, 1987 |
|
UNION OF INDIA Vs. SUBHASH CHANDER
|
October 18, 1987 |
|
UNION OF INDIA THROUGH THE SECRFTARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR AND OTHERS
|
January 28, 1987 |
|
UNION TERRITORY, CHANDIGARH Vs. AJUDHYA PARKASH PURI
|
May 13, 1987 |
|
UNITED COMMERCIAL BANK, JALANDHAR CITY Vs. NEW MODEL INDUSTRIES P LTD
|
May 8, 1987 |
|
UNITED INDIA INSURANCE CO LTD , Vs. RATTAN SINGH
|
August 10, 1987 |
|
UNIVERSAL WOOLLEN MILLS-INDIA, GALI CHHAPA KHANA, SADDAR BAZAR, DELHI Vs. UNIVERSAL WOOLLEN MILLS, LUDHIANA
|
November 19, 1987 |
|
URMILA DEVI Vs. HARI PARKASH
|
January 21, 1987 |
|
USHA ATTRI Vs. STATE OF HARYANA THROUGH SECRETARY, MINISTRY OF TRANSPORT HARYANA
|
July 29, 1987 |
|
USHA KAPOOR Vs. STATE OF PUNJAB
|
December 9, 1987 |
|
V B AGGARWAL, ADVOCATE, DISTRICT COURTS, KURUKSHETRA Vs. LAJO
|
April 3, 1987 |
|
VANEET DHILLON Vs. PANJAB UNIVERSITY
|
December 16, 1987 |
|
VARINDER KUMAR Vs. JANAK RAJ
|
August 28, 1987 |
|
VASDEV SINGH Vs. MISS PARMIN KAUR
|
June 2, 1987 |
|
VED PARKASH Vs. RAMESH CHAND
|
May 11, 1987 |
|
VED PARKASH AND OTHERS Vs. BRAHAM PARKASH AND OTHERS
|
January 14, 1987 |
|
VEENA RANI ALIAS JANAK RANI Vs. BANKE BIHARI
|
June 3, 1987 |
|
VEENA SALUJA Vs. STATE OF HARYANA
|
August 19, 1987 |
|
VIDYA BAI Vs. MATHRA DASS
|
March 9, 1987 |
|
VIDYA RATTAN Vs. MARKET COMMITTEE, NABHA
|
August 31, 1987 |
|
VIDYA WANTI Vs. SHANTI DEVI
|
April 17, 1987 |
|
VIJAY KUMAR Vs. BACHNU
|
August 5, 1987 |
|
VIJAY LAXMI SHIVAJIRAO JAGTAP Vs. DELHI AUTOMOBILES (P) LTD
|
July 30, 1987 |
|
VIKRAM SINGH AND OTHERS Vs. THE SUBORDINATE SERVICES SELECTION BOARD HARYANA AND OTHERS
|
May 28, 1987 |
|
VINOD DOSHI Vs. SHIV KUMAR JAM
|
March 26, 1987 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
June 2, 1987 |
|
VIR BHAN ALIAS VIRU RAM Vs. SUBHASH CHANDER KOHLI
|
January 28, 1987 |
|
VIR CHAND Vs. MOOL CHAND
|
April 17, 1987 |
|
VIR SINGH Vs. GRAM PANCHAYAT VILLAGE DABKHERI
|
March 9, 1987 |
|
VIRENDER SINGH Vs. HARYANA AGRICULTURE UNIVERSITY
|
March 23, 1987 |
|
VIVEK S Vs. SURINDER SINGH
|
March 9, 1987 |
|
WALAITI LAL ALIAS SURINDER KUMAR Vs. STATE
|
February 19, 1987 |
|
WARYAM SINGH Vs. PARKASH CHAND
|
April 21, 1987 |
|
WAZIR SINGH Vs. UNION OF INDIA AND OTHERS
|
February 5, 1987 |
|
WAZIR SINGH Vs. JOGINDER SINGH
|
August 14, 1987 |
|
WESTON ELECTRONICS LTD. Vs. CHAND RADIO AND ORS.
|
December 16, 1987 |
|
YAD RAM Vs. DAYA RAM
|
February 3, 1987 |
|
YADVINDER SINGH Vs. STATE OF PUNJAB
|
November 19, 1987 |
|
YAMUNA NAGAR CANE GROWERS CO OP SOC LTD Vs. CANE COMMR
|
January 7, 1987 |
|
YASH KUMAR SHARMA Vs. STATE OF PUNJAB
|
January 21, 1987 |
|
YASH PAL Vs. SUNITA
|
May 14, 1987 |
|
YASHPAL Vs. CHATAR BIHARI
|
August 20, 1987 |
|
YOGESH KUMAR Vs. MUNICIPAL COMMITTEE, BASSI PATHANAN THROUGH ITS EXECUTIVE OFFICER/PRESIDENT
|
March 11, 1987 |
|
ZILE SINGH Vs. PIARE
|
January 12, 1987 |
|
ZILE SINGH AND OTHERS Vs. UMAR SINGH AND OTHERS
|
November 16, 1987 |
|
ZORA SINGH Vs. UNION OF INDIA
|
May 21, 1987 |