|
GIAN KAUR Vs. PIARA SINGH AND ANOTHER
|
February 4, 1986 |
|
ABDUL REHMAN Vs. RAM CHAND
|
May 7, 1986 |
|
ADARSH RATTAN Vs. STATE BANK OF INDIA JALANDHAR
|
November 27, 1986 |
|
ADELI VIJAY RAJ Vs. VIJAY RAJ
|
November 25, 1986 |
|
ADITYA KUMAR AGARWAL AND OTHER Vs. THE STATE OF PUNJAB & OTHERS
|
July 30, 1986 |
|
ADRESH KUMAR Vs. UNION OF INDIA AND ANOTHER
|
September 22, 1986 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
November 5, 1986 |
|
AJAIB SINGH AND ANOTHER Vs. KAILASH DASS AND OTHER
|
January 9, 1986 |
|
AJAY PAL Vs. STATE OF PUNJAB
|
October 29, 1986 |
|
AJIT MOHINDER SINGH Vs. BHANI
|
February 13, 1986 |
|
AJIT SINGH Vs. KHUSHWANT SINGH
|
December 11, 1986 |
|
AJIT SINGH Vs. LUDHIANA IMPROVEMENT TRUST
|
September 16, 1986 |
|
AJIT SINGH TOOFAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 30, 1986 |
|
AJMER SINGH Vs. ADDITIONAL DITRICT JUDGE, SANGRUR AND OTHERS
|
February 3, 1986 |
|
AJMER SINGH Vs. UNION OF INDIA
|
August 20, 1986 |
|
AJMER SINGH Vs. RANJIT SINGH
|
October 6, 1986 |
|
AMAN BEHAL Vs. ARUNA KANSAL
|
March 12, 1986 |
|
AMAR CHAND KAPLISH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
February 12, 1986 |
|
AMAR NATH Vs. STATE OF HARYANA
|
July 30, 1986 |
|
AMAR NATH Vs. FINANCIAL COMMISSIONER
|
February 6, 1986 |
|
AMAR NATH GUPTA Vs. NARINDER KUMAR BANSAL
|
April 10, 1986 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
August 29, 1986 |
|
AMAR SINGH Vs. CHIEF SECRETARY TO GOVERNMENT
|
March 10, 1986 |
|
AMARJIT KAUR Vs. PARAMJIT SINGH
|
January 13, 1986 |
|
AMARJIT KAUR Vs. HARDIAL SINGH
|
May 13, 1986 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 23, 1986 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
August 6, 1986 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 7, 1986 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
May 8, 1986 |
|
AMRIT LAL Vs. STATE OF PUNJAB
|
April 4, 1986 |
|
AMRITSAR IMPROVEMENT TRUST Vs. GURDIAL SINGH
|
May 9, 1986 |
|
ANAND PARKASH MANGAL Vs. SHRI RAM SARAN
|
October 28, 1986 |
|
ANANT RAM Vs. KHAZAN SINGH
|
May 15, 1986 |
|
ANANTBIR SINGH Vs. STATE OF HARYANA
|
February 26, 1986 |
|
ANGREZ SINGH Vs. STATE OF PUNJAB
|
November 14, 1986 |
|
ANIL KUMAR SAXENA Vs. STATE OF HARYANA
|
May 27, 1986 |
|
ANIL NANDA Vs. STATE OF U T , CHANDIGARH
|
September 1, 1986 |
|
ANJANA DEVI Vs. NATIONAL INSURANCE CO. LTD
|
September 10, 1986 |
|
ANUP SINGH Vs. PUNJAB ROADWAYS
|
April 4, 1986 |
|
ARJAN SINGH Vs. AMAR NATH
|
January 19, 1986 |
|
ARJAN SINGH VAID Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 18, 1986 |
|
ARJAN SINGH, ETC Vs. AMAR NATH, ETC
|
January 9, 1986 |
|
ARUNA LUTHRA Vs. STATE OF HARYANA AND ORS.
|
May 28, 1986 |
|
ASHA RANI Vs. RAMESH
|
December 16, 1986 |
|
ASHA RANI Vs. SURINDER KUMAR VERMA
|
November 21, 1986 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
July 17, 1986 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
November 19, 1986 |
|
ASHOK KUMAR JUNEJA Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 1986 |
|
ASHWANI KUMAR Vs. DELITE ENGINEER AND FABRICATORS THROUGH SH. PARTAP SINGH AND DALJIT SINGH
|
September 22, 1986 |
|
ASI BALWANT SINGH Vs. STATE OF PUNJAB
|
May 26, 1986 |
|
AVINASH CHAND MALHOTRA Vs. SANT LAL
|
September 15, 1986 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 28, 1986 |
|
AVTAR SINGH Vs. BAKSHI RAM CHELA MAHANT KUNDAN DASS CHELA KULSHETAR DASS, VILLAGE PUCCA, TEHSIL AND DISTRICT FARIDKOT
|
May 29, 1986 |
|
B M L GARG Vs. UNION TERRITORY CHANDIGARH
|
August 6, 1986 |
|
B.L. DALMIA Vs. STATE OF HARYANA
|
April 16, 1986 |
|
B.R.BAJAJ Vs. UNION OF INDIA
|
July 10, 1986 |
|
B.S. SANDHU Vs. RAJINDER SINGH
|
July 31, 1986 |
|
BABA NIHAL GIR Vs. COMMISSIONER AMBALA DIVISION
|
December 8, 1986 |
|
BABU RAM Vs. COMMISSIONER PATIALA DIVISION
|
August 29, 1986 |
|
BABU RAM Vs. HARJIT KAUR
|
January 29, 1986 |
|
BABU RAM Vs. GHANSHAM DASS
|
November 24, 1986 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
October 20, 1986 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
December 5, 1986 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
February 5, 1986 |
|
BAKHSHISH SINGH S/O SH. MANGAL SINGH Vs. STATE OF PUNJAB
|
May 13, 1986 |
|
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
November 28, 1986 |
|
BAKHTAWAR SINGH Vs. SADA KAUR
|
September 4, 1986 |
|
BAKHTWAR SINGH Vs. STATE OF PUNJAB
|
March 14, 1986 |
|
BAKSHISH SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
January 9, 1986 |
|
BAKSHISH SINGH Vs. STATE OF HARYANA
|
January 13, 1986 |
|
BAL KRISHAN Vs. SHRI WALAITI RAM
|
November 6, 1986 |
|
BALBIR SINGH Vs. SURJIT SINGH
|
August 4, 1986 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
February 10, 1986 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
September 5, 1986 |
|
BALBIR SINGH Vs. TARLOCHAN KAUR
|
November 24, 1986 |
|
BALBIR SINGH Vs. BALJIT SINGH
|
January 30, 1986 |
|
BALBIR SINGH Vs. SATWANT SINGH
|
September 25, 1986 |
|
BALBIR SINGH Vs. PARMILA DEVI
|
March 27, 1986 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
June 6, 1986 |
|
BALBIR SINGH Vs. SAWAN SINGH
|
October 7, 1986 |
|
BALDEV KAUR Vs. PUNJAB ROADWAYS
|
January 30, 1986 |
|
BALDEV RAJ Vs. STATE OF HARYANA & ORS.
|
July 18, 1986 |
|
BALDEV SETIA Vs. STATE OF HARYANA
|
October 26, 1986 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
July 14, 1986 |
|
BALDEV SINGH AND OTHERS Vs. GURNAM SINGH AND OTHERS
|
February 21, 1986 |
|
BALDEV SINGH GILL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 20, 1986 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
February 20, 1986 |
|
BALKISHAN Vs. KHAZANA RAM
|
October 21, 1986 |
|
BALRAJ KRISHAN Vs. HARI SINGH (DECEASED) REPRESENTED BY DARA SINGH AND OTHERS
|
May 14, 1986 |
|
BALRAM KAUR Vs. GURBAX SINGH
|
May 29, 1986 |
|
BALVINDER SINGH Vs. STATE OF PUNJAB
|
February 7, 1986 |
|
BALWANT KAUR Vs. STATE OF PUNJAB
|
December 1, 1986 |
|
BALWANT KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 20, 1986 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 21, 1986 |
|
BALWANT SINGH Vs. SHAHAB SINGH
|
January 31, 1986 |
|
BALWANT SINGH Vs. SANTA SINGH AND OTHERS
|
July 21, 1986 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
April 8, 1986 |
|
BALWINDERJIT KAUR Vs. FINANCIAL COMMR APPEALS PUNJAB
|
April 3, 1986 |
|
BANI SINGH Vs. RATTAN SINGH
|
April 30, 1986 |
|
BANK OF INDIA BOMBAY Vs. YOGESHWAR KANT WADHERA
|
August 28, 1986 |
|
BANSI LAL Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE KURUKSHETRA
|
January 28, 1986 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
February 6, 1986 |
|
BANTA SINGH AND OTHERS Vs. HARDEEP SINGH AND OTHERS
|
May 6, 1986 |
|
BANWARI LAL Vs. MUNICIPAL COMMITTEE
|
September 23, 1986 |
|
BASANT KAUR Vs. CHARAN KAUR
|
February 25, 1986 |
|
BAWA RAM NATH SINGH Vs. BABU RAM (DECEASED) & MOHAN LAL (DECEASED) AND OTHERS
|
July 11, 1986 |
|
BEDI Vs. GIRDHARI
|
January 28, 1986 |
|
BEDI Vs. STATE OF HARYANA
|
May 6, 1986 |
|
BHAG BHARI Vs. SARLA DEVI
|
March 19, 1986 |
|
BHAG SINGH AND OTHERS Vs. THE STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB DEVELOPMENT AND PANCHAYAT DEPARTMENT, CHANDIGARH AND OTHERS
|
December 9, 1986 |
|
BHAGAT SINGH Vs. GURMUKH SINGH
|
September 19, 1986 |
|
BHAGAT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
|
September 18, 1986 |
|
BHAGWAN DASS Vs. SANGTOSH
|
April 2, 1986 |
|
BHAGWANI DEVI AND ORS. Vs. KRISHAN KUMAR SAINI AND ORS.
|
May 8, 1986 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
May 8, 1986 |
|
BHARTI DEVI Vs. STATE OF PUNJAB AND ORS.
|
August 6, 1986 |
|
BHARTO Vs. NATHU
|
January 22, 1986 |
|
BHARTU Vs. COLLECTOR
|
February 1, 1986 |
|
BHOOP SINGH JAKHAR @ RAM SARUP Vs. M/S GAURI SHANKAR
|
September 9, 1986 |
|
BHOPAL SINGH Vs. RAM CHAND
|
November 20, 1986 |
|
BHUPA SINGH Vs. STATE OF PUNJAB
|
November 20, 1986 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
December 2, 1986 |
|
BHUPINDER SINGH Vs. JAGBINDER SINGH
|
April 11, 1986 |
|
BIHANI LAL Vs. STATE OF PUNJAB
|
July 30, 1986 |
|
BILLU SINGH Vs. GURCHARAN SINGH
|
November 25, 1986 |
|
BIMAL KAUR Vs. STATE OF PUNJAB
|
January 24, 1986 |
|
BIMAL KAUR Vs. SUJAN SINGH
|
June 10, 1986 |
|
BIMLA DEVI Vs. PIRTHI CHAND
|
September 16, 1986 |
|
BIR SINGH Vs. STATE OF PUNJAB
|
August 11, 1986 |
|
BISHAMBER DAYAL Vs. STATE OF HARYANA
|
November 26, 1986 |
|
BISHAMBER DAYAL Vs. STATE OF HARYANA
|
January 22, 1986 |
|
BODH RAJ Vs. R.R. NAGPAL
|
May 28, 1986 |
|
BRAHAM PARKASH Vs. RATTAN LAL
|
February 17, 1986 |
|
BRIJ LAL Vs. KARTAR KAUR
|
December 18, 1986 |
|
BRIJ LAL (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. MADAN LAL JAIN
|
October 21, 1986 |
|
BRIJ LAL CHADHA Vs. GIAN SINGH
|
January 20, 1986 |
|
BRIJ MOHAN Vs. STATE OF HARYANA
|
April 4, 1986 |
|
BUDH SINGH SETHI Vs. RAJINDER SINGH
|
December 17, 1986 |
|
CAPTAIN SANJIV PASSI Vs. SANTOKH SINGH
|
March 22, 1986 |
|
CHAJJU RAM Vs. THE JOINT DIRECTOR, PANCHAYATS (COMMISSIONER), PUNJAB AND OTHERS
|
February 13, 1986 |
|
CHAMBA RAM Vs. STATE OF HARYANA
|
January 28, 1986 |
|
CHANAN RAM AND OTHERS Vs. RAJ KUMAR
|
August 14, 1986 |
|
CHANAN SINGH Vs. BALKAR SINGH
|
July 11, 1986 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
December 8, 1986 |
|
CHANAN SINGH Vs. MILKHA SINGH
|
January 7, 1986 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
May 7, 1986 |
|
CHANAN SINGH CHITTI Vs. DARBARA SINGH DHILLON
|
April 15, 1986 |
|
CHAND RAM Vs. STATE OF PUNJAB
|
May 5, 1986 |
|
CHAND RANI Vs. JANARDHAN GAUTAM
|
August 22, 1986 |
|
CHANDER AND OTHERS Vs. TILKA AND ANOTHER
|
September 17, 1986 |
|
CHANDER MOHAN Vs. KURUKSHETRA UNIVERSITY
|
October 1, 1986 |
|
CHARAN DASS Vs. SURINDER PAL
|
July 15, 1986 |
|
CHARAN RAM Vs. SH. M.S. RANDHAWA
|
December 6, 1986 |
|
CHARANJIT BAJAJ Vs. STATE OF HARYANA
|
July 8, 1986 |
|
CHATTAR SINGH Vs. GIRDHARI AND OTHERS
|
August 6, 1986 |
|
CHHINDA SINGH, S/O PIARA SINGH Vs. STATE OF PUNJAB
|
May 21, 1986 |
|
CHHOTE LAL AGGARWAL Vs. STATE OF PUNJAB
|
November 6, 1986 |
|
CHHOTE SINGH Vs. STATE OF HARYANA
|
December 15, 1986 |
|
CHITRANJAN MOHAN VASHISHT Vs. NIRMAL SINGH
|
April 1, 1986 |
|
COCA-COLA FACTORY WORKERS UNION (REGD.) Vs. MANAGEMENT OF PUNJAB BEVERAGES PVT. LTD. AND ANR.
|
May 7, 1986 |
|
COL KULDIP SINGH DHILLON Vs. PARAGAON UTILITY FINANCIERS P LTD
|
May 15, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 28, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. HIMMAT RAM LAXMI NARAIN
|
August 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SURINDER SINGH
|
January 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
|
April 30, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. MELA SINGH
|
March 11, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. HIMMAT RAM LAXMI NARAIN
|
January 15, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. OSWAL SPINNING AND WEAVING MILLS LTD
|
January 13, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. INCOME-TAX APPELLATE TRIBUNAL
|
August 28, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. MOHINDER LAL
|
August 14, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN WIRE PRODUCTS LTD
|
September 4, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAGAT BROTHERS
|
May 12, 1986 |
|
COMMISSIONER OF INCOME-TAX Vs. R N OSWAL HOSIERY FACTORY
|
September 24, 1986 |
|
COURT ON ITS OWN MOTION Vs. G.C. DHANDA, ADVOCATE
|
April 15, 1986 |
|
COURT ON ITS OWN MOTION Vs. GURDEV SINGH
|
February 3, 1986 |
|
COURT ON ITS OWN MOTION Vs. CHHINDA
|
August 11, 1986 |
|
D.A.V. COLLEGE TRUST AND MANAGEMENT SOCIETY AND ORS. Vs. PANJAB UNIVERSITY AND ANR.
|
February 4, 1986 |
|
DALIP CHAND Vs. RAJINDER SINGH
|
August 8, 1986 |
|
DALIP KAUR Vs. JARNAIL SINGH
|
April 2, 1986 |
|
DALIP KAUR AND ANOTHER Vs. SMT. BIRO
|
March 17, 1986 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
September 22, 1986 |
|
DALIP SINGH NAIK Vs. FINANCIAL COMMISSIONER REVENUE
|
October 29, 1986 |
|
DALJIT KAUR Vs. STATE OF PUNJAB
|
April 24, 1986 |
|
DALJIT SINGH Vs. MADAN MOHAN ANAND
|
September 11, 1986 |
|
DARSHAN SINGH Vs. THE STATE OF HARYANA
|
April 1, 1986 |
|
DARSHANA RANI Vs. BACHAN DASS
|
April 9, 1986 |
|
DARYAO SINGH Vs. STATE OF HARYANA
|
November 27, 1986 |
|
DAULAT RAM Vs. NAND KISHORE
|
July 17, 1986 |
|
DAYA KRISHAN Vs. MAJ. SUKH DAYAL SHARMA
|
August 11, 1986 |
|
DAYA RAM Vs. STATE OF HARYANA
|
November 20, 1986 |
|
DAYA RAM Vs. STATE OF HARYANA
|
February 6, 1986 |
|
DAYA WANTI Vs. VED PARKASH
|
January 15, 1986 |
|
DAYAL SINGH Vs. SHISHA SINGH AND ANOTHER
|
September 30, 1986 |
|
DEBO ALIAS GURDEV KAUR Vs. BAWA RAM
|
October 28, 1986 |
|
DEEPA DALAL AND ANOTHER Vs. RAGHU NATH SINGH AND OTHERS
|
February 3, 1986 |
|
DELHI TRANSPORT CORPORATION Vs. SUBHASH CHAND
|
September 30, 1986 |
|
DEPUTY DIRECTOR ENFORCEMENT Vs. ANOOP KUMAR
|
January 14, 1986 |
|
DEPUTY DIRECTOR ENFORCEMENT Vs. ANOOP KUMAR
|
January 16, 1986 |
|
DEPUTY LAL Vs. SUBA SINGH AND OTHERS
|
November 11, 1986 |
|
DES RAJ Vs. STATE OF HARYANA
|
January 15, 1986 |
|
DES RAJ Vs. STATE OF PUNJAB
|
July 9, 1986 |
|
DES RAJ KOHLI Vs. INDER KUMAR
|
April 30, 1986 |
|
DEVI LAL Vs. STATE OF HARYANA
|
July 10, 1986 |
|
DEVI PARSAN Vs. STATE OF HARYANA
|
February 5, 1986 |
|
DEVKI NANDAN Vs. GOKLI BAI AND OTHERS
|
May 20, 1986 |
|
DEWAN CHAND Vs. KALYAN DASS
|
December 12, 1986 |
|
DEWAN MODERN BREWERIES LTD. Vs. SAVITRI DEVI
|
January 28, 1986 |
|
DHADHOGAL CO OP AGRICULTURAL SERVICE SOCIETY Vs. STATE OF PUNJAB
|
February 5, 1986 |
|
DHANDAR SINGH Vs. NIRANJAN KAUR
|
March 20, 1986 |
|
DHANNA SINGH Vs. STATE OF PUNJAB
|
January 27, 1986 |
|
DHARAM CHAND Vs. VISHAN DAS
|
May 5, 1986 |
|
DHARAM CHAND Vs. CHANDER KALA
|
September 1, 1986 |
|
DHARAM CHAND Vs. KRISHNA DEVI
|
April 7, 1986 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
November 17, 1986 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
April 14, 1986 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
December 10, 1986 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
April 1, 1986 |
|
DHARAM VEER Vs. SMT. SANTOSH DEVI
|
July 7, 1986 |
|
DHARAMVIR Vs. STATE OF PUNJAB
|
September 8, 1986 |
|
DHARI Vs. STATE OF HARYANA
|
September 4, 1986 |
|
DILAR SINGH Vs. STATE OF PUNJAB
|
July 15, 1986 |
|
DILBAG RAI Vs. PANJAB UNIVERSITY CHD
|
October 23, 1986 |
|
DINA NATH Vs. KESHO RAM
|
September 19, 1986 |
|
DINA NATH GULATI Vs. SANTOKH KAUR
|
December 8, 1986 |
|
DR BALJIT SINGH Vs. STATE OF HARYANA
|
October 30, 1986 |
|
DR. DEVI RAM SHARMA Vs. VED SINGH AND ANOTHER
|
April 3, 1986 |
|
DR. HARBHAJAN SINGH NAT Vs. THE STATE OF PUNJAB AND OTHERS
|
July 18, 1986 |
|
DR. JAI SINGH MALIK Vs. THE STATE OF HARYANA AND OTHERS
|
November 11, 1986 |
|
DR. MD. MAQBOOL AHMAD AND ORS. Vs. U.I.O. AND ORS.
|
August 1, 1986 |
|
DULIA (DEAD) REPRESENTED BY HIS LRS Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
|
September 9, 1986 |
|
DUNI CHAND Vs. RAM PARKASH AND OTHERS
|
August 18, 1986 |
|
DURGI DEVI Vs. SAT PAL
|
May 29, 1986 |
|
EDAL AND OTHERS Vs. SUKHA AND OTHERS
|
October 20, 1986 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GEDORE TOOLS INDIA (P) LTD.
|
December 10, 1986 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. WESTERN ELECTRIC AND SCIENTIFIC WORKS
|
April 30, 1986 |
|
ESCORTS LIMITED Vs. PRESIDING OFFICER, LABOUR COURTS AND ORS.
|
August 20, 1986 |
|
EX Vs. THE STATE OF HARYANA
|
May 6, 1986 |
|
EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY Vs. HARDIT SINGH BHAGAT SINGH
|
February 13, 1986 |
|
EXECUTIVE ENGINEER Vs. SANT RAM
|
April 25, 1986 |
|
FAUJA SINGH Vs. PRITAM SINGH
|
January 30, 1986 |
|
FAUJI RAM Vs. STATE OF HARYANA
|
July 10, 1986 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
|
September 26, 1986 |
|
FOOD CORPORATION OF INDIA Vs. EXCISE AND TAXATION OFFICER CUM
|
November 26, 1986 |
|
G B S WORKERS UNION Vs. U T CHANDIGARH
|
July 23, 1986 |
|
G.S. BHULLAR Vs. THE ALLAHABAD BANK CALCUTTA
|
October 22, 1986 |
|
GABRIL INDIA LTD Vs. ARUN AND RAJIVE P LTD
|
October 23, 1986 |
|
GAINDA MAL AGGARWAL Vs. LAND ACQUISITION URBAN ESTATE COLLECTOR PUNCHKULA
|
July 29, 1986 |
|
GAMDOOR SINGH Vs. STATE OF PUNJAB
|
November 24, 1986 |
|
GANESH SUGAR WORKS Vs. STATE OF HARYANA
|
January 24, 1986 |
|
GANESHI Vs. KHUSHI RAM DWARKA NATH AND OTHERS
|
May 7, 1986 |
|
GANGA RAM Vs. UNION TERRITORY, CHANDIGARH
|
January 20, 1986 |
|
GANPAT SINGH Vs. FINANCIAL COMMISSIONER
|
January 29, 1986 |
|
GANTOLI Vs. KALWA RAM
|
March 31, 1986 |
|
GARIBOO Vs. STATE OF PUNJAB
|
May 1, 1986 |
|
GAUR BRAHMIN VIDYA PRACHARINI SABHA Vs. MAHARISHI DAYANAND UNIVERSITY
|
October 28, 1986 |
|
GAURI SHANKAR (DECEASED) REPRESENTED BY SWT. SHEILA DEVI AND OTHERS Vs. GOPAL KRISHAN SOOD
|
February 4, 1986 |
|
GEETA Vs. STATE OF PUNJAB
|
August 8, 1986 |
|
GENERAL ASSURANCE SOCIETY LTD Vs. AVTAR SINGH
|
April 9, 1986 |
|
GENERAL MANAGER, N.R. NEW DELHI Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
February 10, 1986 |
|
GHANSHAM DASS GOYAL Vs. STATE OF HARYANA
|
February 25, 1986 |
|
GHANSHYAM DUTT Vs. SITA RAM
|
July 24, 1986 |
|
GIAN CHAND Vs. SATNAM SINGH
|
October 20, 1986 |
|
GIAN CHAND Vs. SATNAM SINGH
|
July 4, 1986 |
|
GIAN CHAND Vs. THE ADDL. DISTRICT JUDGE, HOSHIARPUR AND ANOTHER
|
February 18, 1986 |
|
GIAN DEVI Vs. BACHAN MOTOR FINANCIERS PVT LTD
|
September 5, 1986 |
|
GIRDHAR GOPAL Vs. VEENA RANI
|
May 21, 1986 |
|
GIRDHARI LAL BANSAL Vs. THE EXECUTIVE ENGINEER AND ANOTHER
|
July 28, 1986 |
|
GOEL RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
January 9, 1986 |
|
GOODYEAR INDIA LTD BALLABGARH, HARYANA Vs. PRESIDING OFFICER, I T HRY FARIDABAD
|
August 24, 1986 |
|
GOPI CHAND Vs. DOCTOR KUNWAR PAL SINGH
|
May 19, 1986 |
|
GOPI RAM Vs. STATE OF HARYANA
|
February 19, 1986 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
November 24, 1986 |
|
GRAM PANCHAYAT Vs. ADDITIONAL DIRECTOR
|
January 7, 1986 |
|
GRAM PANCHAYAT Vs. ADDITIONAL COMMISSIONER FEROZEPUR AND ORS.
|
February 25, 1986 |
|
GRAM PANCHAYAT Vs. S D M PANIPAT
|
October 9, 1986 |
|
GRAM PANCHAYAT ASA KALAN Vs. COLLECTOR
|
January 6, 1986 |
|
GRAM PANCHAYAT MEHAR KALAN Vs. RAM SINGH AND ORS.
|
April 16, 1986 |
|
GRAM PANCHAYAT SABHA DEVIDASSPURA Vs. STATE OF HARYANA
|
July 31, 1986 |
|
GRAMOPHONE COMPANY S P Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 13, 1986 |
|
GUDDI Vs. CHARAN SINGH
|
May 13, 1986 |
|
GULAB DEVI Vs. ATTAM PARKASH
|
September 30, 1986 |
|
GULAB RAM SUBHASH CHANDER Vs. KHARAITILAL
|
August 29, 1986 |
|
GULSHAN Vs. STATE OF HARYANA
|
February 5, 1986 |
|
GULZARI LAL Vs. RAM SINGH
|
July 8, 1986 |
|
GURBACHAN SINGH Vs. SANT SINGH
|
September 5, 1986 |
|
GURBACHAN SINGH Vs. SH. TALOK SINGH ALTAS TARLOK SINGH
|
September 18, 1986 |
|
GURBAX RAI Vs. KARNAIL SINGH
|
February 4, 1986 |
|
GURBAX SINGH Vs. MAL SINGH NAGRA
|
May 5, 1986 |
|
GURBAX SINGH Vs. DARSHAN SINGH AND OTHERS
|
November 7, 1986 |
|
GURBIR SINGH Vs. RAM SINGH
|
December 25, 1986 |
|
GURCHARAN SINGH Vs. MANJIT KAUR
|
February 13, 1986 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
October 29, 1986 |
|
GURDIAL SINGH Vs. THE MUNICIPAL CORPORATION, JULLUNDUR AND ANOTHER
|
February 3, 1986 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
September 12, 1986 |
|
GURDIAL SINGH Vs. TARA WATI
|
August 22, 1986 |
|
GURDIAL SINGH Vs. AJMER SINGH
|
November 19, 1986 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 27, 1986 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
February 20, 1986 |
|
GURDIAL SINGH Vs. SOHNA SINGH
|
April 1, 1986 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
November 18, 1986 |
|
GURDIT SINGH Vs. JAGJIT SINGH
|
November 11, 1986 |
|
GURJIT KAUR Vs. NICHHATTAR SINGH
|
February 17, 1986 |
|
GURJIT SINGH Vs. STATE OF PUNJAB
|
April 7, 1986 |
|
GURMAIL KAUR AND OTHERS Vs. GENERAL MANAGER, PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANOTHER
|
September 18, 1986 |
|
GURMAIL KAUR AND OTHERS Vs. MANJIT KAUR
|
October 8, 1986 |
|
GURMEET SINGH PANESAR Vs. THE HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. AND ANOTHER
|
November 14, 1986 |
|
GURMEJ SINGH AND ORS. Vs. MAKHAN SINGH AND ORS.
|
May 20, 1986 |
|
GURMEJ SINGH AND OTHERS Vs. GRAM PANCHAYAT, BUDHLADA, TEHSIL MANSA AND OTHER
|
January 13, 1986 |
|
GURMUKH SINGH Vs. STATE OF HARYANA
|
May 21, 1986 |
|
GURMUKH SINGH Vs. AJMER KAUR
|
April 17, 1986 |
|
GURNAM KAUR Vs. STATE OF HARYANA
|
September 29, 1986 |
|
GURNAM KAUR Vs. STATE OF PUNJAB
|
July 11, 1986 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
October 29, 1986 |
|
GURNAM SINGH Vs. M/S. BHAG MAL SAT PAL
|
May 27, 1986 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
March 31, 1986 |
|
GURSHANT ENGINEERING COMPANY PRIVATE LIMITED, FARIDABAD Vs. M/S D. L. F. UNIVERSAL LIMITED COMPANY
|
May 27, 1986 |
|
GURSHARAN SINGH (MINOR) Vs. SURJIT KAUR
|
February 20, 1986 |
|
GURSHARAN SINGH MANAGER FAMILY PLANNING CHD Vs. SHIROMANI GURDAWARA PARBHANDAK COMMITTEE AMRITSAR
|
March 10, 1986 |
|
GURTEJ SINGH Vs. MURTI DEVI
|
July 15, 1986 |
|
GURU MAHARAJ ANANDPUR ASHRAM TRUST Vs. CHANDER PARKASH
|
January 20, 1986 |
|
H.S. GROVER, ACCOUNTS OFFICER Vs. RAJINDER SINGH
|
August 4, 1986 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
October 14, 1986 |
|
HANS RAJ Vs. SAVITRI DEVI AND OTHERS
|
March 27, 1986 |
|
HANS RAJ Vs. NAVAL KISHORE
|
May 2, 1986 |
|
HAR CHAND Vs. RANJIT
|
April 28, 1986 |
|
HAR KAUR Vs. GURA SINGH
|
February 27, 1986 |
|
HAR LAL Vs. MANBHAR
|
November 18, 1986 |
|
HARBAKHSH SINGH Vs. RAM RATTAN
|
September 25, 1986 |
|
HARBANS LAL Vs. LAHORI RAM AND OTHERS
|
December 24, 1986 |
|
HARBANS LAL Vs. LAHORI RAM AND OTHERS
|
January 24, 1986 |
|
HARBANS LAL SABHARWAL Vs. SHAM LAL
|
October 7, 1986 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
January 15, 1986 |
|
HARBANS SINGH Vs. COL. MAN SINGH
|
February 11, 1986 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
October 23, 1986 |
|
HARBANS SINGH Vs. MAKHAN LAL
|
July 23, 1986 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
May 15, 1986 |
|
HARBANS SINGH Vs. TEJA SINGH AND ORS.
|
July 25, 1986 |
|
HARBANS SINGH Vs. STATE OF HARYANA
|
February 10, 1986 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 14, 1986 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
May 7, 1986 |
|
HARBHAJAN KAUR Vs. PARGAN SINGH
|
July 21, 1986 |
|
HARBHAJAN MALLAN, ASSISTANT Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 1986 |
|
HARBHAJAN SINGH Vs. KARNAIL SINGH
|
November 18, 1986 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
July 14, 1986 |
|
HARCHAND SINGH Vs. MOHINDER KAUR
|
September 17, 1986 |
|
HARCHAND SINGH @ CHAND SINGH Vs. STATE OF PUNJAB
|
November 27, 1986 |
|
HARDEV SINGH Vs. SHARNARTHI COOPERATIVE TRANSPORT SOCIETY LTD
|
April 29, 1986 |
|
HARDIAL SINGH Vs. INDER SINGH
|
January 13, 1986 |
|
HARDIP SINGH Vs. KEWAL KRISHAN
|
January 28, 1986 |
|
HARDIP SINGH Vs. STATE OF PUNJAB
|
May 12, 1986 |
|
HARI CHAND Vs. STATE OF PUNJAB
|
May 27, 1986 |
|
HARI SHANKAR Vs. KAILASHO DEVI
|
April 14, 1986 |
|
HARI SINGH Vs. STATE OF HARYANA
|
August 20, 1986 |
|
HARINDER SINGH BRAR BANS BAHADUR Vs. STATE OF PUNJAB
|
April 23, 1986 |
|
HARISH CHANDER GUPTA Vs. GHANSHYAM WAHI
|
April 28, 1986 |
|
HARISH KUMAR Vs. HARYANA AGRICULTURAL UNIVERSITY HISSAR
|
March 28, 1986 |
|
HARJEET SINGH Vs. STATE OF PUNJAB
|
May 20, 1986 |
|
HARJIT GULATI AND OTHERS Vs. UNION OF INDIA
|
September 12, 1986 |
|
HARJIT KAUR Vs. TOCHI TRANSPORT COMPANY
|
February 12, 1986 |
|
HARJODH SINGH AND OTHERS Vs. JOGINDER SINGH
|
March 6, 1986 |
|
HARMANT SINGH Vs. LAND ACQUISITION COLLECTOR
|
November 24, 1986 |
|
HARMINDER SINGH YADAV Vs. STATE OF HARYANA
|
October 10, 1986 |
|
HARNAM KAUR Vs. MALKIAT SINGH
|
July 24, 1986 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
January 9, 1986 |
|
HARNAM SINGH Vs. LAKHMIR SINGH AND OTHERS
|
July 18, 1986 |
|
HARNEK SINGH Vs. HOSHIAR SINGH AND OTHERS
|
May 14, 1986 |
|
HARYANA BRIQUETTES INDUSTRIES Vs. STATE OF HARYANA
|
July 8, 1986 |
|
HARYANA HOUSING BOARD Vs. HARYANA HOUSING BOARDS EMPLOYEES UNION AND ANR.
|
March 31, 1986 |
|
HIMACHAL ROADWAYS TRANSPORT Vs. SARWANI DEVI
|
July 25, 1986 |
|
HINDU COTTON PRESS COMPANY LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 14, 1986 |
|
HIRA LAL Vs. ADDITIONAL COLLECTOR
|
February 12, 1986 |
|
HIRA SINGH Vs. STATE OF PUNJAB
|
December 4, 1986 |
|
I.T.C. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
December 12, 1986 |
|
INCOME-TAX OFFICER Vs. SHANTI PARSHAD JAIN
|
September 26, 1986 |
|
INDER DEV SHARMA Vs. PUNJAB STATE
|
August 25, 1986 |
|
INDER KAUR Vs. ADDITIONAL DIRECTOR
|
January 29, 1986 |
|
INDER MOHAN Vs. THE STATE OF PUNJAB AND OTHERS
|
September 10, 1986 |
|
INDER MOHAN NATH SOI Vs. THE HARYANA STATE ELECTRICITY BOARD
|
July 29, 1986 |
|
INDER SAIN JAIN Vs. M/S SATISH METAL INDUSTRIES AND OTHERS
|
November 12, 1986 |
|
INDER SINGH Vs. INSPECTOR GENERAL OF PRISONS
|
May 7, 1986 |
|
INDER SINGH (DECEASED) AND ANOTHER Vs. SUKHMINDER SINGH AND OTHERS
|
March 13, 1986 |
|
INDERJIT SINGH Vs. CHAIN SINGH
|
April 29, 1986 |
|
INDIRA DEVI Vs. THE STATE OF PUNJAB
|
November 28, 1986 |
|
INDRA DEVI Vs. ASHOK KUMAR
|
February 28, 1986 |
|
INDUSTRIAL ANCILLARIES PVT LTD Vs. ROOP CHAND
|
May 29, 1986 |
|
INDUSTRIAL CABLES INDIA LTD Vs. UNION OF INDIA
|
March 4, 1986 |
|
IQBAL SINGH WADHAWAN Vs. STATE OF HARYANA
|
August 6, 1986 |
|
ISHAR Vs. SHEO RAM
|
May 30, 1986 |
|
ISHAR DASS Vs. GULZAR SINGH
|
December 2, 1986 |
|
ISHAR SINGH Vs. VARINDER KAUR
|
May 8, 1986 |
|
ISHWAR CHAND JAIN Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANR.
|
December 9, 1986 |
|
ISHWAR DASS Vs. DISTRICT FOOD AND SUPPLIES DEPARTMENT GURGAON
|
August 6, 1986 |
|
ISHWAR KUMAR MEHTA Vs. VARSHA RANI
|
August 19, 1986 |
|
ISHWAR SINGH Vs. STATE OF PUNJAB
|
July 23, 1986 |
|
ISHWAR SINGH Vs. NIHAL SINGH AND OTHERS
|
March 17, 1986 |
|
ISHWER SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
November 14, 1986 |
|
J.D. CHOTAUNI Vs. JOGINDER KUMAR SAHNI
|
April 9, 1986 |
|
J.K. AGARWAL Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD.
|
May 9, 1986 |
|
JAGADHRI ELECTRIC SUPPLY AND INDUSTRIAL CO Vs. COMMISSIONER OF INCOME-TAX
|
July 14, 1986 |
|
JAGAN NATH AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
April 15, 1986 |
|
JAGAN NATH VERMA Vs. AMARJIT KAUR
|
October 1, 1986 |
|
JAGAT MOHAN, ASI Vs. THE U.T. CHANDIGARH & ORS.
|
February 3, 1986 |
|
JAGDISH Vs. SUB DIVISIONAL MAGISTRATE PANIPAT
|
December 11, 1986 |
|
JAGDISH PRASHAD Vs. MEHAR CHAND
|
July 15, 1986 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
November 26, 1986 |
|
JAGDISH SINGH Vs. STATE OF HARYANA
|
November 18, 1986 |
|
JAGDISH SINGH GILL, DRAWING TEACHER Vs. THE STATE OF PUNJAB AND OTHERS
|
July 23, 1986 |
|
JAGE AND OTHERS Vs. MUNNA LAL AND OTHERS
|
May 30, 1986 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
September 3, 1986 |
|
JAGJIT SINGH Vs. STATE OF HARYANA
|
January 13, 1986 |
|
JAGJIT SINGH Vs. DALIP SINGH GILL
|
July 29, 1986 |
|
JAGMATI Vs. CAPT HARBANS SINGH
|
September 12, 1986 |
|
JAGTAR SINGH Vs. STATE OF PANJAB
|
August 26, 1986 |
|
JAI BHAGWAN JAIN Vs. M.C. BHARDWAJ, PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AND ANOTHER
|
January 22, 1986 |
|
JAI GOPAL MEHRA AND SMT SUMAN MEHRA Vs. INCOME-TAX OFFICER
|
March 4, 1986 |
|
JAI KAUR Vs. SUKHDEV SINGH DHILLON
|
July 18, 1986 |
|
JAI KISHAN Vs. KAILASHO
|
January 6, 1986 |
|
JAIPAL SINGH, SECRETARY Vs. UDHEY CHAND
|
May 1, 1986 |
|
JANKI DASS Vs. SHANTI
|
September 23, 1986 |
|
JARNAIL KAUR Vs. BANT SINGH
|
October 31, 1986 |
|
JARNAIL KAUR, J.B.T. TEACHER Vs. THE STATE OF PUNJAB AND OTHERS
|
February 28, 1986 |
|
JARNAIL SINGH Vs. MOTA SINGH
|
July 30, 1986 |
|
JASBIR KAUR Vs. MOHAN SINGH
|
August 27, 1986 |
|
JASBIR SINGH Vs. RAJINDER KAUR
|
March 14, 1986 |
|
JASPAL SINGH Vs. STATE OF HARYANA
|
August 29, 1986 |
|
JASWANT RAI Vs. RAM SINGH
|
November 5, 1986 |
|
JASWANT SINGH Vs. TARSEM LAL
|
July 22, 1986 |
|
JASWANT SINGH Vs. PREM SAGAR GUPTA
|
October 13, 1986 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 9, 1986 |
|
JASWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
March 5, 1986 |
|
JASWANT SINGH SULLER Vs. THE STATE OF PUNJAB
|
July 21, 1986 |
|
JASWINDER SINGH Vs. JOGINDER KAUR ALIAS PARMINDER KAUR
|
July 23, 1986 |
|
JATINDER KUMAR Vs. CHANDER KANTA
|
March 21, 1986 |
|
JATINDER KUMAR Vs. CHANDER KANTA
|
May 21, 1986 |
|
JATINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 17, 1986 |
|
JATINDER SINGH PANNU Vs. SURJIT SINGH
|
August 6, 1986 |
|
JAWAHAR LAL Vs. UNION OF INDIA
|
March 4, 1986 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
September 19, 1986 |
|
JEET SINGH Vs. GURNAM SINGH
|
July 11, 1986 |
|
JHURAR KHERA Vs. THE PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER
|
August 5, 1986 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
December 12, 1986 |
|
JIT SINGH Vs. SURJIT KAUR
|
August 5, 1986 |
|
JODH SINGH (DECEASED) REP BY L RS Vs. JOGINDER SINGH
|
August 22, 1986 |
|
JODHA RAM Vs. HARI CHAND
|
May 28, 1986 |
|
JOGINDER KAUR Vs. FAQIR CHAND
|
July 18, 1986 |
|
JOGINDER SINGH Vs. PRITAM KAUR
|
August 11, 1986 |
|
JOGINDER SINGH Vs. CHUHRA
|
January 28, 1986 |
|
JOGINDER SINGH Vs. THE STATE OF HARYANA THROUGH CHIEF SECRETARY TO GOVERNMENT, HARYANA, CIVIL SECRETARIAT, CHANDIGARH AND OTHERS
|
July 15, 1986 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 1986 |
|
JOGINDER SINGH Vs. PUSHPA RANI
|
September 9, 1986 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
July 17, 1986 |
|
JUGTI Vs. FINANCIAL COMMISSIONER
|
May 20, 1986 |
|
JULLUNDUR EX-SERVICEMEN MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. MUNI LAL SHARMA
|
April 10, 1986 |
|
JYOTI OIL STORE Vs. STATE OF HARYANA AND ORS.
|
April 28, 1986 |
|
K K SHARMA Vs. NIRMAL SINGH
|
May 8, 1986 |
|
K.N. CHOPRA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 26, 1986 |
|
K.S. MINHAS Vs. SNEH LATA
|
April 24, 1986 |
|
KABAL SINGH Vs. PARMOHAN SINGH AND OTHERS
|
October 7, 1986 |
|
KAKA SINGH Vs. STATE OF HARYANA
|
May 12, 1986 |
|
KALA WATI Vs. BISHNA RAM
|
March 20, 1986 |
|
KALYAN DASS Vs. SOM NATH
|
April 25, 1986 |
|
KAMAL DEV Vs. STATE OF HARYANA
|
May 14, 1986 |
|
KAMAL KUMAR Vs. MOHINDER SINGH
|
January 29, 1986 |
|
KAMALBIR KAUR Vs. BALDEV RAJ
|
October 24, 1986 |
|
KAMLESH Vs. CHAMEL SINGH
|
July 28, 1986 |
|
KAMLESH RANI Vs. MULKH RAJ
|
April 7, 1986 |
|
KANAN DEWAN Vs. S.S. BAWA
|
January 10, 1986 |
|
KANWAR LAL BHUSHAN Vs. PYARE LAL
|
February 12, 1986 |
|
KANWARJIT SINGH Vs. STATE OF PUNJAB
|
November 20, 1986 |
|
KARAM CHAND Vs. STATE OF HARYANA
|
May 8, 1986 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
September 11, 1986 |
|
KARAN SINGH Vs. STATE OF HARYANA
|
February 27, 1986 |
|
KARAN SINGH DUTTA Vs. NANAK CHAND GUPTA
|
November 24, 1986 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 17, 1986 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 6, 1986 |
|
KARTAR KAUR Vs. STATE OF HARYANA
|
May 6, 1986 |
|
KARTAR KAUR Vs. B.K. CHHABRA
|
February 26, 1986 |
|
KARTAR SINGH Vs. SOHAN LAL
|
April 23, 1986 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
May 16, 1986 |
|
KARTAR SINGH Vs. GRAM PANCHAYAT
|
July 15, 1986 |
|
KARTAR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
May 13, 1986 |
|
KARTAR SINGH AND ANOTHER Vs. CHARANJIT LAL AND OTHERS
|
August 11, 1986 |
|
KARTAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 10, 1986 |
|
KAUSHALYA DEVI Vs. HUSSAN LAL BISHAN LAL
|
September 10, 1986 |
|
KEHAR SIMGH Vs. SARDAR PRAKASH SINGH
|
March 18, 1986 |
|
KEHAR SINGH GANDA Vs. KAMALJIT SINGH
|
February 17, 1986 |
|
KESHAR DEVI Vs. SH. ROSHAN LAL
|
March 10, 1986 |
|
KESHO DASS Vs. CHANDER BHAN
|
October 22, 1986 |
|
KEWAL KRISHAN Vs. LAJWANTI
|
January 20, 1986 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB AND ORS.
|
May 26, 1986 |
|
KEWAL KRISHAN Vs. MAST RAM
|
July 10, 1986 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
February 17, 1986 |
|
KHARAITI LAL Vs. STATE OF HARYANA
|
June 3, 1986 |
|
KHEM CHAND AND OTHERS Vs. KAMAL KISHORE AND OTHERS
|
May 7, 1986 |
|
KHUSHAL SINGH Vs. VINOD KUMAR
|
January 14, 1986 |
|
KHUSHAL SINGH Vs. STATE OF PUNJAB
|
May 5, 1986 |
|
KISHAN CHAND Vs. STATE OF PUNJAB
|
July 15, 1986 |
|
KISHAN CHAND VERMA Vs. HARI OM GAUTAM
|
September 16, 1986 |
|
KISHAN SINGH AND ANOTHER Vs. UNION OF INDIA (UOI) AND OTHERS
|
August 4, 1986 |
|
KISHORI Vs. STATE OF HARYANA
|
May 30, 1986 |
|
KISSAN MACHINES STORES (P) LTD. PATIALA AND ANOTHER Vs. SHRI BHAWNESHWAR DAYAL
|
July 29, 1986 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
February 5, 1986 |
|
KRISHAN LAL Vs. LABOUR COURT
|
October 6, 1986 |
|
KRISHAN LAL Vs. HARYANA S A M BOARD
|
March 12, 1986 |
|
KRISHAN LAL Vs. TEK CHAND
|
July 29, 1986 |
|
KRISHNA DEVI Vs. AMAR SINGH
|
May 12, 1986 |
|
KRISHNA GOPAL KATARIA Vs. STATE OF PUNJAB
|
February 18, 1986 |
|
KRISHNA KHETARPAL Vs. SATISH LAL
|
September 10, 1986 |
|
KRISHNA KUMAR SAPRA Vs. THE STATE OF HARYANA
|
September 10, 1986 |
|
KULDIP KAUR Vs. SECRETARY OF GOVT PUNJAB AND OTHERS
|
September 1, 1986 |
|
KULDIP KAUR Vs. PREM SINGH
|
February 10, 1986 |
|
KULDIP SINGH Vs. ADDITIONAL DISTRICT JUDGE, SHRI S.R. BANSAL KURUKSHETRA AND OTHERS
|
February 10, 1986 |
|
KULDIP SINGH Vs. PRESIDING OFFICER LABOUR COURT AND ORS.
|
October 7, 1986 |
|
KULWANT SINGH BEDI Vs. SUKHDEV SINGH SANDHU
|
September 1, 1986 |
|
KULWINDER KAUR Vs. SURINDER SINGH
|
May 2, 1986 |
|
KUNDAN LAL Vs. RAM DEVI
|
March 4, 1986 |
|
KUNDAN LAL Vs. MUNI DEVI
|
April 3, 1986 |
|
KUSUM BHARDWAJ Vs. BALDEV SINGH
|
July 31, 1986 |
|
LABH SINGH Vs. THE PUNJAB SCHOOL EDUCATION BOARD AND OTHERS
|
January 30, 1986 |
|
LABH SINGH AND OTHERS Vs. GRAM PANCHAYAT/GRAM SABHA NAULAKHA, TEHSIL SIRHIND
|
July 10, 1986 |
|
LACHHMAN DAS Vs. SHRI ASHOK KUMAR
|
January 14, 1986 |
|
LACHHMAN DASS UDASI Vs. RANJIT SINGH
|
September 9, 1986 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
May 22, 1986 |
|
LACHHMAN SINGH KAMBOJ Vs. STATE OF HARYANA
|
April 24, 1986 |
|
LACHMAN DASS JUNEJA Vs. KAMLESH KUMARI
|
March 10, 1986 |
|
LACHMAN SINGH Vs. STATE OF HARYANA
|
September 4, 1986 |
|
LAJJA RAM GARG & SONS Vs. MAYA RAM HEM DASS
|
May 4, 1986 |
|
LAJWATI Vs. SUKH LAL
|
November 10, 1986 |
|
LAKHMI CHAND Vs. HIRA LAL
|
January 10, 1986 |
|
LAKHPAT RAI Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
|
September 25, 1986 |
|
LAKSHMI NARAIN Vs. BHARAT SINGH
|
September 19, 1986 |
|
LAL CHAND Vs. KASTURI LAL AND OTHERS
|
March 17, 1986 |
|
LAL DEV Vs. ASTIC MITRA
|
August 25, 1986 |
|
LAL SINGH Vs. WAZIR SINGH
|
March 6, 1986 |
|
LAL SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
|
September 5, 1986 |
|
LAL SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
May 9, 1986 |
|
LALA Vs. HARKARAN SINGH AND ANOTHER
|
January 15, 1986 |
|
LALIT MOHAN Vs. GIRDHARI LAL
|
May 5, 1986 |
|
LEELA RANI Vs. MANGAT RAI
|
February 17, 1986 |
|
LEHNA SINGH Vs. GURNAM SINGH
|
September 24, 1986 |
|
LT. S.K. GANGULI Vs. STATE OF HARYANA
|
September 4, 1986 |
|
LUDHIANA CO OP MARKETING SOC LTD Vs. DEHLON PATTI WAZIRA CO OP AGRICULTURAL SERVICE SOC LTD
|
July 15, 1986 |
|
M C BHATINDA Vs. DIRECTOR LOCAL GOVT , PUNJAB CHD
|
February 20, 1986 |
|
M R RAIZEDA Vs. CHIEF COMMISSIONER
|
July 31, 1986 |
|
M.L. NOHRIA, BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD., AMRITSAR Vs. THE GENERAL INSURANCE CORPORATION OF INDIA AND OTHERS
|
July 16, 1986 |
|
M.M.S.BEDI Vs. UNION TERRITORY OF CHANDIGARH
|
May 9, 1986 |
|
M/S ALKA PRINTED PRODUCTS PVT LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, HARYANA RESPONDENT
|
September 11, 1986 |
|
M/S BANSAL TOOL COMPANY PATIALA Vs. THE PRESIDING OFFICER INDUSTRIAL
|
September 1, 1986 |
|
M/S BHIWANI PACKAGNIGS, NEW DELHI Vs. STEPAN CHEMICALS LIMITED
|
July 11, 1986 |
|
M/S GOYAL ELECTRIC STORES Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
September 10, 1986 |
|
M/S GULATI TEA COMPANY THROUGH ITS PARTNER, RAKESH KUMAR Vs. SHRI AJAY KUMAR
|
February 6, 1986 |
|
M/S HIMALAYA TRADING CO. GHASS MANDI, LUDHIANA AND OTHERS Vs. BANK OF INDIA
|
May 15, 1986 |
|
M/S PUNJAB KHADI GRAM UDYOG BOARD, CHANDIGARH Vs. M/S RAM KISHAN CARDING FACTORY PANIPAT AND ANOTHER
|
March 10, 1986 |
|
M/S PUNJAB SPINNING AND WEAVING MILLS LTD. SCO NO. 54-56, SECTOR 17-A, CHANDIGARH Vs. M/S BHIWANI TRADING CO. 176, SHIVAJI GALI, HISSAR AND OTHERS
|
October 22, 1986 |
|
M/S SCALA FORNISHERS Vs. M/S DHILLON BROTHERS (P) LTD.
|
May 9, 1986 |
|
M/S TEJA SINGH INDER SINGH Vs. UNION OF INDIA
|
August 20, 1986 |
|
M/S. PHUMAN RAM CHANDAN LAL AND OTHERS Vs. MUNICIPAL COMMITTEE, KHARAR AND ANOTHER
|
April 28, 1986 |
|
M/S. STANDARD WOOD CRAFT INDUSTRIES, CHANDIGARH Vs. S. DILBAGH SINGH
|
May 7, 1986 |
|
MADAN DANGI Vs. STATE OF PUNJAB
|
April 7, 1986 |
|
MADAN GOPAL Vs. DIN DAYAL
|
November 17, 1986 |
|
MADAN JEET SINGH Vs. STATE OF PUNJAB
|
January 6, 1986 |
|
MADAN LAL Vs. RAJINDER KUMAR
|
July 15, 1986 |
|
MADAN LAL Vs. MEENA
|
July 30, 1986 |
|
MADAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
December 19, 1986 |
|
MADAN LAL (ABOHAR) Vs. SOM PARKASH
|
July 22, 1986 |
|
MADAN LAL AND OTHERS Vs. KUNDAN LAL AND OTHERS
|
July 28, 1986 |
|
MADAN LAL GUPTA Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 1986 |
|
MADAN MOHAN Vs. COMMISSIONER OF INCOME-TAX
|
January 14, 1986 |
|
MADAN MOHAN TALWAR Vs. ROSHAN SINGH
|
September 22, 1986 |
|
MAHABIR Vs. STATE OF PUNJAB
|
March 6, 1986 |
|
MAHABIR SINGH BATRA Vs. STATE OF HARYANA AND ORS.
|
July 16, 1986 |
|
MAHANT LACHHMAN DASS CHELA MAHANT MOTI RAM Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
March 7, 1986 |
|
Mahender Singh Vs. State of Haryana
|
April 25, 1986 |
|
MAHENDRA KUMAR JAIN Vs. DES RAJ
|
April 7, 1986 |
|
MAHINDER SINGH Vs. STATE OF HARYANA
|
July 11, 1986 |
|
MAJOR SINGH S/O ASA SINGH Vs. STATE OF PUNJAB
|
May 26, 1986 |
|
MAKHAN SINGH Vs. STATE OF PUNJAB
|
September 11, 1986 |
|
MAL SINGH S/O BHAG SINGH Vs. STATE OF HARYANA
|
July 23, 1986 |
|
MALI RAM SHARMA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 24, 1986 |
|
MALUK SINGH Vs. RATTAN KAUR
|
August 5, 1986 |
|
MALWINDER KAUR Vs. INDERJIT SINGH
|
December 2, 1986 |
|
MANAGING COMMITTEE OF THE KANYA MAHA VIDALAYA Vs. STATE OF PUNJAB AND ORS.
|
May 27, 1986 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
July 24, 1986 |
|
MANGAL SINGH Vs. THE UNION OF INDIA
|
March 13, 1986 |
|
MANGAL SINGH ALIAS MANGI Vs. STATE OF PUNJAB
|
April 29, 1986 |
|
MANGE RAM Vs. STATE OF HARYANA
|
September 23, 1986 |
|
MANGE RAM AND OTHERS Vs. LALITA DEVI AND OTHERS
|
May 30, 1986 |
|
MANGEY RAM AND ANOTHER Vs. FARIDABAD ADMINISTRATION COMPLEX
|
October 13, 1986 |
|
MANGTU Vs. STATE OF HARYANA
|
May 8, 1986 |
|
MANJIT SINGH Vs. SATISH KUMAR
|
November 25, 1986 |
|
MANJIT SINGH DHINGRA Vs. UNION OF INDIAN
|
August 28, 1986 |
|
MANJU GUPTA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 7, 1986 |
|
MANKOO INDUSTRIAL CORPORATION, LUDHIANA Vs. SUPREME INDUSTRIES, LUDHIANA
|
November 18, 1986 |
|
MANNA Vs. STATE OF HARYANA
|
October 24, 1986 |
|
MANOHAR LAL Vs. STATE OF HARYANA
|
August 25, 1986 |
|
MANOHAR LAL Vs. DARSHANA DEVI
|
April 11, 1986 |
|
MANOHAR LAL SHARMA Vs. SITA RANI
|
November 28, 1986 |
|
MANSHA SINGH Vs. MUNICIPAL COMMITTEE, JALALABAD
|
May 28, 1986 |
|
MANSURPUR CHHINTANWALA CO OP NAZUL LAND SOC LTD Vs. REGISTRAR CO OP SOC
|
April 4, 1986 |
|
MARU Vs. COLLECTOR
|
March 31, 1986 |
|
MASSA SINGH Vs. STATE OF PUNJAB
|
October 1, 1986 |
|
MATA DIN Vs. SULTAN
|
July 11, 1986 |
|
MAYA DEVI Vs. HOOB RAJ
|
May 7, 1986 |
|
MEENA DHAWAN Vs. OM PARKASH DHAWAN
|
July 28, 1986 |
|
MEHANT GARIB DASS CHELA MAHANT UTTAM DASS Vs. HARBANS KAUR
|
November 25, 1986 |
|
MEHAR CHAND JAIN Vs. NAND SINGH
|
May 28, 1986 |
|
MEHAR SINGH Vs. SARDARA SINGH
|
May 5, 1986 |
|
MEHAR SINGH (DECD.) AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDING PUNJAB AND OTHERS
|
September 3, 1986 |
|
MEHMA SINGH Vs. STATE OF HARYANA
|
July 29, 1986 |
|
MESSRS GARG MASALA COMPANY, SAMANA Vs. STATE OF PUNJAB
|
April 24, 1986 |
|
MISS INDRA JAIN Vs. BHUSHAN LAL
|
February 12, 1986 |
|
MISS PALVI JAIN Vs. MOHINDER SINGH AND OTHERS
|
July 8, 1986 |
|
MISS SAMITA DAHIYA AND ANOTHER Vs. THE M.D.UNIVERSITY, ROHTAK AND OTHERS
|
January 21, 1986 |
|
MOHAMAD AZAM Vs. STATE OF HARYANA
|
February 14, 1986 |
|
MOHAN SINGH Vs. UDHAM SINGH
|
January 9, 1986 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
May 27, 1986 |
|
MOHANT DHARAM DAS Vs. S G PARBANDHAK COMMITTEE
|
July 22, 1986 |
|
MOHINDER KAUR (MRS.) Vs. THE STATE OF HARYANA & ORS.
|
August 5, 1986 |
|
MOHINDER KAUR AND ANOTHER Vs. MALKIAT SINGH HANSPAL AND ANOTHER
|
January 31, 1986 |
|
MOHINDER KAUR AND OTHERS Vs. SADHU SINGH AND OTHERS
|
July 22, 1986 |
|
MOHINDER KUMAR Vs. NARINDER KUMAR
|
April 21, 1986 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
May 15, 1986 |
|
MOHINDER PAL Vs. THE STATE OF PUNJAB THROUGH SECRETARY PUNJAB HOME DEPARTMENT, CHANDIGARH ETC.
|
November 19, 1986 |
|
MOHINDER SINGH Vs. ASSISTANT REGISTRAR
|
April 2, 1986 |
|
MOHINDER SINGH AND OTHERS Vs. UNION OF INDIA
|
November 26, 1986 |
|
MOHRI DEVI W/O LT. COL. PRIDAN RAM Vs. STATE OF HARYANA
|
July 10, 1986 |
|
MOLU RAM Vs. STATE OF HARYANA
|
January 29, 1986 |
|
MOOL CHAND WAHI Vs. NATIONAL PAINTS PRIVATE LTD
|
May 7, 1986 |
|
MOTA SINGH Vs. SUKHDEV SINGH
|
March 11, 1986 |
|
MRS. KANTA SIBAL AND OTHERS Vs. SANDHU TRANSPORT CO. AND OTHERS
|
December 11, 1986 |
|
MRS. SANTOSH KAMRA AND OTHERS Vs. HARYANA STATE AND OTHERS
|
May 19, 1986 |
|
MST. DALBIR KAUR Vs. U.P. STATE BRIDGE CORPORATION LTD. AMRITSAR AND OTHERS
|
March 28, 1986 |
|
MST. SHAHINA Vs. ASHOK KUMAR
|
February 5, 1986 |
|
MUKAND LAL Vs. DARSHAN SINGH
|
November 28, 1986 |
|
MUKH RAM Vs. STATE OF HARYANA
|
September 9, 1986 |
|
MUKHTIAR SINGH Vs. SATWANT KAUR
|
April 24, 1986 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
February 26, 1986 |
|
MUKHTIAR SINGH AND ORS. Vs. KRISHNA GULATI AND ORS.
|
January 29, 1986 |
|
MUKHTIAR SINGH SANDHU Vs. INCOME-TAX OFFICER
|
January 31, 1986 |
|
MULKH RAJ Vs. STATE OF HARYANA
|
November 1, 1986 |
|
MUNICIPAL COMMITTEE Vs. KRISHANLAL AND ANR.
|
May 9, 1986 |
|
MUNICIPAL COMMITTEE BHATINDA Vs. SADHU SINGH
|
March 31, 1986 |
|
MUNICIPAL COMMITTEE BHATINDA Vs. DIRECTOR
|
February 4, 1986 |
|
MUNICIPAL COMMITTEE SIRSA Vs. ARJAN DASS
|
April 29, 1986 |
|
MUNICIPAL COMMITTEE, HOSHIARPUR Vs. THE STATE OF PUNJAB AND OTHERS
|
January 31, 1986 |
|
MUNICIPAL COMMITTEE, YAMUNANAGAR Vs. OM PARKASH BAKSHI AND OTHERS
|
July 23, 1986 |
|
MUNICIPAL CORPORATION Vs. R S COTTON INDUSTRIES
|
April 30, 1986 |
|
MUNICIPAL CORPORATION, AMRTTSAR, AND ANOTHER Vs. M/S R.S. COTTON INDUSTRIES, AMRITSAR
|
April 30, 1986 |
|
MURAT SINGH ALIAS MURTI Vs. STATE OF PUNJAB AND OTHERS
|
September 8, 1986 |
|
MURTI SHRI HANUMANJI MANDIR BAWA SURAJGIR VILL DERA Vs. DEPUTY SECRETARY REHABILITATION-CUM-SETTLEMENT COMM HR
|
May 13, 1986 |
|
NACHHATTAR KAUR Vs. MADHO DASS
|
September 17, 1986 |
|
NAND KUMAR TAYAL Vs. STATE OF HARYANA
|
January 16, 1986 |
|
NANHA Vs. PARTAP SINGH
|
April 4, 1986 |
|
NAR SINGH DAS ACHINT Vs. THE STATE OF HARYANA AND OTHER
|
November 10, 1986 |
|
NARAIN GIR Vs. STATE OF HARYANA
|
February 8, 1986 |
|
NARAIN SINGH Vs. LABH KAUR
|
January 7, 1986 |
|
NARANJAN SINGH Vs. LEHNA SINGH
|
July 14, 1986 |
|
NARANJAN SINGH Vs. DALBIR SINGH S/O BUTA SINGH
|
July 7, 1986 |
|
NARANJAN SINGH S/O NAND SINGH Vs. STATE OF PUNJAB
|
July 25, 1986 |
|
NARATI DEVI Vs. JEET SINGH
|
October 24, 1986 |
|
NARENDRA SARUP, D.D. AND P.O. AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
January 15, 1986 |
|
NARINDER KAUR Vs. JAGAN NATH
|
April 8, 1986 |
|
NARINDER KUMAR Vs. TARA
|
March 19, 1986 |
|
NASIB CBAND Vs. STATE OF PUNJAB
|
March 18, 1986 |
|
NASIB KAUR, SOCIAL STUDIES MISTRESS Vs. THE STATE OF PUNJAB AND OTHERS
|
July 24, 1986 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
April 14, 1986 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
July 11, 1986 |
|
NATIONAL FERTILIZER LTD. Vs. M/S PUSHKAR TRADING CO. AND OTHERS
|
October 14, 1986 |
|
NATIONAL INSURANCE CO LTD Vs. MAYA DEVI
|
April 15, 1986 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHANTI DEVI
|
May 7, 1986 |
|
NIDHAN Vs. ISHAR KAUR AND OTHERS
|
April 25, 1986 |
|
NIHAL SINGH Vs. UNION OF INDIA
|
July 14, 1986 |
|
NIHAN SINGH Vs. STATE OF HARYANA
|
January 9, 1986 |
|
NIRMAL SINGH Vs. BALWANT KAUR
|
November 12, 1986 |
|
NIRMAL SINGH Vs. PASSI
|
November 19, 1986 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
May 20, 1986 |
|
NIRMAL SINGH Vs. BALWANT KAUR AND OTHERS
|
May 21, 1986 |
|
NISHABAR SINGH Vs. LOCAL GURDWARA COMMITTEE MANJI SAHIB
|
April 16, 1986 |
|
NISHAT AND MALWA BUS PRIVATE Vs. INDER KAUR
|
July 14, 1986 |
|
NOOR MOHD Vs. JANNI
|
February 13, 1986 |
|
O T C AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1986 |
|
OM MILLING AND DYEING WORKS Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
January 24, 1986 |
|
OM PARKASH Vs. PARKASH CHAND
|
February 10, 1986 |
|
ONKAR Vs. BIRBAL
|
May 27, 1986 |
|
ORIENTAL BANK OF COMMERCE Vs. LAJWANTI CHEMICALS
|
March 14, 1986 |
|
ORIENTAL CARPET MANUFACTURERS (INDIA) LTD. Vs. MUNICIPAL CORPORATION
|
February 11, 1986 |
|
ORIENTAL CARPET MANUFACTURERS INDIA LTD Vs. INCOME-TAX OFFICER
|
December 3, 1986 |
|
ORIENTAL FIRE AND GENERAL Vs. DAYA CHAND
|
November 27, 1986 |
|
ORIENTAL FIRE AND GENERAL Vs. KRISHNA DEVI
|
December 19, 1986 |
|
OSWAL OIL AND SOAP INDUSTRIES Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
April 4, 1986 |
|
P C WADHWA Vs. STATE OF PUNJAB
|
January 30, 1986 |
|
PAKHAR SINGH Vs. BHAJAN SINGH AND ORS.
|
November 14, 1986 |
|
PAKHAR SINGH Vs. STATE OF PUNJAB
|
February 10, 1986 |
|
PANDU Vs. STATE OF HARYANA
|
July 9, 1986 |
|
PANIPAT CO OP SUGAR MILLS LTD Vs. STATE OF HARYANA
|
February 4, 1986 |
|
PANNI LAL Vs. MED SINGH
|
October 22, 1986 |
|
PANT RAJ SACHDEV Vs. THE INDIAN RED CROSS SOCIETY AND ORS.
|
January 30, 1986 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 6, 1986 |
|
PARDHANI BAI Vs. PUNJAB WAKF BOARD, AMBALA
|
February 19, 1986 |
|
PARKASH CHAND (DIED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS Vs. RAM SARUP (DEAD), REPRESENTED BY HIS LEGAL REPRESENTATIVES AND OTHERS
|
October 9, 1986 |
|
PARKASH CHANDER Vs. PARMESHWARI
|
July 14, 1986 |
|
PARKASH CHANDER Vs. BHIM SAIN
|
April 28, 1986 |
|
PARMA NAND Vs. RAM KALA
|
August 12, 1986 |
|
PARMA NAND Vs. BAL KISHAN
|
July 10, 1986 |
|
PARSHOTAM SINGH Vs. BABU RAM
|
July 21, 1986 |
|
PARTAP SINGH ALIAS PAPPU Vs. STATE OF PUNJAB
|
July 23, 1986 |
|
PARTAP SINGH AND OTHERS Vs. RANJIT SINGH AND OTHERS
|
May 29, 1986 |
|
PARVINDER KAUR Vs. GURCHARAN SINGH
|
July 11, 1986 |
|
PARYAG DASS RAJGARHIA Vs. THE FINANCIAL COMMISSIONER REVENUE. HARYANA AND OTHERS
|
August 12, 1986 |
|
PAT RAM Vs. GRAM SABHA DIGROTA
|
July 11, 1986 |
|
PATIALA BUS SIRHAND P LTD Vs. S T A TRIBUNAL LUDHIANA
|
February 7, 1986 |
|
PATIALA CARRIERS Vs. STATE OF PUNJAB
|
April 14, 1986 |
|
PAUL MASIH Vs. STATE OF PUNJAB
|
April 10, 1986 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
September 4, 1986 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB AND ANR.
|
September 12, 1986 |
|
PAWAN KUMAR S/O RAMJI DASS Vs. STATE OF PUNJAB
|
May 27, 1986 |
|
PAWANJEET KAUR Vs. PREET MOHINDER SINGH
|
January 28, 1986 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS MANAGING DIRECTOR Vs. PIARA SINGH
|
September 17, 1986 |
|
PHUL CHAND ARORA Vs. STATE OF PUNJAB
|
March 19, 1986 |
|
PHUL KALI Vs. DEPUTY COMMISSIONER
|
March 3, 1986 |
|
PHULA RAM Vs. MEHADA
|
October 7, 1986 |
|
PIARA SINGH Vs. JAGTAR SINGH
|
August 6, 1986 |
|
PIARA SINGH Vs. COMMISSIONER, WORKMEN COMPENSATION AND ANR.
|
February 3, 1986 |
|
PIARA SINGH Vs. UNION OF INDIA
|
February 19, 1986 |
|
PIARE LAL Vs. KUNDAN LAL
|
September 22, 1986 |
|
PIARE LAL Vs. MURARI LAL
|
August 18, 1986 |
|
PIRTHI SINGH Vs. STATE OF HARYANA
|
July 28, 1986 |
|
PIRTHI SINGH Vs. BINDA RAM
|
May 30, 1986 |
|
PRABHAKRA SHETTY AND ANOTHER Vs. THE UNION OF INDIA AND ANOTHER
|
January 28, 1986 |
|
PRAN NATH Vs. SECY TO GOVT PUNJAB
|
July 9, 1986 |
|
PRAN NATH KAPUR Vs. SECRETARY TO GOVERNMENT PUNJAB
|
July 9, 1986 |
|
PREM KUMAR Vs. STATE OF PUNJAB AND ORS.
|
January 21, 1986 |
|
PREM NATH Vs. JAGDISH RAM
|
May 21, 1986 |
|
PREM RAJ Vs. BABU SINGH
|
April 8, 1986 |
|
PREM RAJ GUPTA Vs. V.K. CHOPRA
|
May 23, 1986 |
|
PREM SINGH Vs. ADDL DISTRICT JUDGE
|
February 4, 1986 |
|
PREM WATI Vs. STATE OF PUNJAB
|
May 1, 1986 |
|
PRITAM CHAND Vs. SHAMSHER SINGH
|
January 9, 1986 |
|
PRITAM KAUR AND OTHERS Vs. MADAN MOHAN AND OTHERS
|
February 21, 1986 |
|
PRITAM SINGH Vs. RUP LAL
|
September 8, 1986 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
August 22, 1986 |
|
PRITAM SINGH Vs. ASHOK KUMAR
|
May 13, 1986 |
|
PRITHI PAL SINGH Vs. AMRIK SINGH
|
May 22, 1986 |
|
PT. MUNSHI RAM Vs. JANG BIR BHAI
|
January 14, 1986 |
|
PUNJAB AND SIND BANK Vs. BHARPUR SINGH AND ANOTHER
|
April 14, 1986 |
|
PUNJAB FINANCIAL CORPN Vs. K B INDUSTRIES
|
August 20, 1986 |
|
PUNJAB FINANCIAL CORPORATION Vs. RANA METAL INDUSTRIES AND ANOTHER
|
August 20, 1986 |
|
PUNJAB PRE-STRESSED CONCRETE WORKS (P) LTD., CHANDIGARH Vs. MESSERS PUNJAB CON-CAST STEEL LIMITED LUDHIANA AND ANOTHER
|
July 17, 1986 |
|
PUNJAB STATE Vs. GURDEV SINGH & CO
|
July 19, 1986 |
|
PUNJAB STATE Vs. TARSEM SINGH
|
July 17, 1986 |
|
PUNJAB STATE Vs. BACHAN LAL
|
July 16, 1986 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. SUPERINTENDENT ENGINEER
|
January 7, 1986 |
|
PUNJAB WAKF BOARD Vs. DILLA RAM
|
March 14, 1986 |
|
PUNJAB WAKF BOARD Vs. KARTAR SINGH
|
July 15, 1986 |
|
PUNJAB WAKF BOARD Vs. CHHAILU
|
April 4, 1986 |
|
PUNJABI MARKET ASSOCIATION Vs. VED PARKASH
|
December 11, 1986 |
|
PURAN CHAND Vs. JAGAT RAM AND OTHERS
|
April 2, 1986 |
|
PURAN CHAND Vs. BALBIR SINGH
|
February 4, 1986 |
|
PURSHOTAM Vs. FIRM RAM CHANDER ARJAN DASS, COTTON FACTORY, HANSI
|
January 28, 1986 |
|
PUSHPA SHARMA Vs. PUNJAB STATE
|
February 5, 1986 |
|
R L BATHEJA Vs. PURAN
|
April 28, 1986 |
|
R.C DHINGRA Vs. STATE OF HARYANA
|
August 1, 1986 |
|
R.C. CHAUDHRI AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 7, 1986 |
|
R.P. MITTAL Vs. STATE OF PUNJAB
|
July 10, 1986 |
|
RABI SINGH Vs. STATE OF PUNJAB
|
May 9, 1986 |
|
RADHA KISHAN ALIAS RADHEY SHAM Vs. SMT. ANGURI DEVI AND ANOTHER
|
September 15, 1986 |
|
RAGHBIR Vs. ADDITIONAL DISTRICT JUDGE
|
October 13, 1986 |
|
RAGHUNATH Vs. STATE OF HARYANA
|
May 30, 1986 |
|
RAGHUVANSH KUMAR Vs. SARWAN NATH
|
March 10, 1986 |
|
RAIZADA LUXMI NARAIN Vs. FINANCIAL COMMISSIONER
|
January 10, 1986 |
|
RAJ KAUR Vs. TRILOK SINGH
|
November 28, 1986 |
|
RAJ KISHAN Vs. STATE OF HARYANA
|
November 21, 1986 |
|
RAJ KUMARI Vs. CHAMAN LAL CHOPRA
|
September 10, 1986 |
|
RAJ MASIH Vs. MUNICIPAL CORPORATION AND ANR.
|
October 29, 1986 |
|
RAJ PAL Vs. STATE OF HARYANA
|
January 7, 1986 |
|
RAJASTHAN STATE TRANSPORT CORPORATION SITUATED AT PARIVAHAN MARG, JAIPUR Vs. BHAJAN LAL BISHNOI
|
July 8, 1986 |
|
RAJESH KUMAR JAIN Vs. M/S. KAMAL KUMAR
|
February 11, 1986 |
|
RAJINDER KAUR Vs. KULWANT SINGH
|
July 18, 1986 |
|
RAJINDER KUMAR Vs. RULDU RAM
|
May 28, 1986 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
March 12, 1986 |
|
RAJINDER SINGH Vs. JASWANT SINGH
|
September 10, 1986 |
|
RAJINDER SINGH JASBIR SINGH Vs. PAWAN KUMAR
|
March 13, 1986 |
|
RAJINDERJIT Vs. STATE OF PUNJAB
|
May 8, 1986 |
|
RAJU Vs. STATE OF PUNJAB
|
July 18, 1986 |
|
RAKESH KANT Vs. SALOCHNA DEVI
|
April 2, 1986 |
|
RAKESH KUMAR Vs. KISHORI LAL JAI PAL
|
February 3, 1986 |
|
RAKESH KUMAR Vs. SAT PAL
|
April 14, 1986 |
|
RAKSHA RANI Vs. RAM LAL
|
May 27, 1986 |
|
RAM CHAND Vs. SHASHI BALA CHADHA
|
February 19, 1986 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
September 9, 1986 |
|
RAM CHANDER Vs. HARBHAJAN SINGH
|
January 29, 1986 |
|
RAM CHANDER MADHIA Vs. STATE OF HARYANA
|
September 23, 1986 |
|
RAM DHAN Vs. DALEL
|
November 19, 1986 |
|
RAM DITTA Vs. HARYANA STATE
|
March 10, 1986 |
|
RAM GOPAL Vs. JAI NARAIN AND OTHERS
|
September 12, 1986 |
|
RAM KIRPAL Vs. STATE OF HARYANA THROUGH SAMUNDER SINGH
|
January 23, 1986 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
January 30, 1986 |
|
RAM KRISHAN Vs. RATTI RAM
|
July 29, 1986 |
|
RAM KRISHAN DASS Vs. RAMESHWAR DASS
|
July 24, 1986 |
|
RAM KUMAR Vs. CHELU RAM
|
May 14, 1986 |
|
RAM KUMAR ALIAS ONKAR Vs. GRAM PANCHAYAT VILLAGE NANGAL KATHA, TEHSIL NARNAUL, THROUGH ITS SARPANCH
|
December 11, 1986 |
|
RAM LAL Vs. STATE OF PUNJAB
|
January 9, 1986 |
|
RAM LAL ARORA Vs. P.S. RAWAT
|
July 14, 1986 |
|
RAM LUBHAYA KAPUR Vs. PRAG NATH
|
June 22, 1986 |
|
RAM NIVAS Vs. STATE OF HARYANA
|
May 21, 1986 |
|
RAM RATTAN SHUKLA Vs. STATE OF PUNJAB
|
December 10, 1986 |
|
RAM SARAN DASS Vs. YOG RAJ
|
May 7, 1986 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
October 14, 1986 |
|
RAM SARUP GUPTA Vs. OM PARKASH CHOPRA
|
March 14, 1986 |
|
RAMA NAND Vs. STATE OF HARYANA
|
November 21, 1986 |
|
RAMESH Vs. STATE OF PUNJAB
|
May 8, 1986 |
|
RAMESH BHATIA Vs. KASHMIRI DEVI
|
March 19, 1986 |
|
RAMESH DEVI Vs. DIWAN SINGH
|
November 18, 1986 |
|
RAMESH GUPTA Vs. SAVITRI DEVI
|
October 21, 1986 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
January 13, 1986 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
November 21, 1986 |
|
RAMESHWAR DASS Vs. URMILA DEVI
|
August 11, 1986 |
|
RAMESHWAR DASS Vs. GHANSHAM DASS
|
January 31, 1986 |
|
RAMESHWAR PURI Vs. STATE OF PUNJAB
|
October 20, 1986 |
|
RAMJI LAL CLERK AND ORS. Vs. REGISTRAR PUNJAB AND HARYANA HIGH COURT AND ORS.
|
August 7, 1986 |
|
RAMLAL Vs. LABOUR COURT
|
March 11, 1986 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
August 12, 1986 |
|
RANBIR SINGH AND OTHERS Vs. GURMUKH SINGH AND ANOTHER
|
July 24, 1986 |
|
RANG LAL Vs. STATE OF HARYANA
|
June 6, 1986 |
|
RANI Vs. JAWAHAR LAL
|
November 24, 1986 |
|
RANJHA RAM Vs. STATE OF PUNJAB
|
January 15, 1986 |
|
RANJIT SINGH Vs. KRISHAN KUMAR
|
March 6, 1986 |
|
RANJIT SINGH Vs. REGISTRAR CO OP SOC HARYANA
|
January 16, 1986 |
|
RANJIT SINGH Vs. BAGARIAN SHOES LTD
|
April 10, 1986 |
|
RATNAGAR CENKAR Vs. STATE OF HARYANA
|
September 18, 1986 |
|
RATTAN SINGH Vs. AJAIB SINGH AND OTHERS
|
January 30, 1986 |
|
RATTAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 5, 1986 |
|
RAUNKI RAM Vs. STATE OF HARYANA
|
November 25, 1986 |
|
RAVINDER KUMAR PUJARA Vs. GIAN CHAND
|
April 29, 1986 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
September 25, 1986 |
|
RINOO SEHGAL Vs. STATE OF PUNJAB
|
August 4, 1986 |
|
RISALA Vs. MAM CHAND
|
September 29, 1986 |
|
RISALDAR PAKHAR SINGH Vs. BHAJAN SINGH
|
November 14, 1986 |
|
RISHABH MITTAL Vs. HARYANA STATE
|
September 10, 1986 |
|
ROHTAS Vs. BIMLA AND ANOTHER
|
July 31, 1986 |
|
ROMA ALIAS RAMAN Vs. GIRDHARI LAL BIJLIWALA AND ANOTHER
|
January 6, 1986 |
|
ROMESH KUMAR Vs. STATE OF PUNJAB
|
September 8, 1986 |
|
ROMESH KUMAR Vs. ATMA DEVI
|
November 28, 1986 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
December 10, 1986 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
January 30, 1986 |
|
RULDU SINGH Vs. STATE OF PUNJAB
|
April 25, 1986 |
|
RULIA RAM Vs. STATE OF PUNJAB
|
April 10, 1986 |
|
S HARDIP SINGH SANDHU Vs. TAX RECOVERY OFFICER
|
September 5, 1986 |
|
S HARPAL SINGH, DISTRICT FOOD AND SUPPLIES CONTROLLER, FARIDABAD (PREVIOUSLY AT KAITHAL) Vs. SOM NATH
|
December 11, 1986 |
|
S K ENGINEERING WORKS BATALA Vs. NEW BANK OF INDIA
|
September 5, 1986 |
|
S MAHARAJ BAKSH SINGH Vs. CHARAN KAUR
|
January 7, 1986 |
|
S P GRAMOPHONE COMPANY Vs. INCOME-TAX APPELLATE TRIBUNAL
|
January 13, 1986 |
|
S.C. RANA, WORKS MANAGER, HARYANA ROADWAYS Vs. STATE OF HARYANA AND OTHERS
|
July 21, 1986 |
|
S.N. GAUR AND OTHERS Vs. PUNJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
February 19, 1986 |
|
SACHDEVA RICE MILLS Vs. RAJ ANAND
|
August 25, 1986 |
|
SADHU SINGH Vs. STATE OF HARYANA
|
October 28, 1986 |
|
SADHU SINGH Vs. CHHINDER SINGH
|
November 23, 1986 |
|
SAJJAN SINGH AND OTHERS Vs. THE HARYANA STATE SMALL INDUSTRIES AND OTHERS
|
November 26, 1986 |
|
SAMITA DAHIYA AND ANR. Vs. M.D. UNIVERSITY AND ORS.
|
January 21, 1986 |
|
SAMITRA DEVI Vs. GIRDHARI LAL
|
July 16, 1986 |
|
SAMPURAN SINGH Vs. STATE OF PUNJAB
|
October 15, 1986 |
|
SAMPURAN SINGH Vs. STATE OF HARYANA
|
April 16, 1986 |
|
SAMPURAN SINGH Vs. PREM KUMAR
|
March 4, 1986 |
|
SAMRAT SINGH, ASSISTANT DISTRICT ATTORNEY Vs. STATE OF HARYANA AND OTHERS
|
July 16, 1986 |
|
SANGAT Vs. RAM KUMAR
|
April 8, 1986 |
|
SANJAY SHARMA Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT, PUNJAB, DEPARTMENT OF HEALTH, CHANDIGARH AND OTHERS
|
April 1, 1986 |
|
SANJIV KUMAR MOHAN Vs. STATE OF HARYANA
|
August 26, 1986 |
|
SANT KAUR Vs. NAZAR SINGH
|
October 28, 1986 |
|
SANT PARKASH SINGH Vs. LABH SINGH
|
February 4, 1986 |
|
SANT SINGH Vs. DHARAM RAJ AND ANOTHER
|
May 22, 1986 |
|
SANT SINGH Vs. GURMEL SINGH
|
April 16, 1986 |
|
SANTA SINGH Vs. LAND ACQUISITION TRIBUNAL LUDHIANA IMPROVEMENT TRUST
|
April 16, 1986 |
|
SANTOKH SINGH Vs. STATE OF PUNJAB
|
February 18, 1986 |
|
SANTOKH SINGH Vs. AJAY DIWAN
|
July 18, 1986 |
|
SANTOKH SINGH Vs. LIJJA RAM
|
May 15, 1986 |
|
SANTOSH Vs. VIJAY KUMAR
|
July 21, 1986 |
|
SANTOSH (SMT.) Vs. VIR BHAN
|
April 10, 1986 |
|
SANTOSH ALIAS SHANTI Vs. PREM PARKESH ALIAS PREM CHAND
|
March 31, 1986 |
|
SANTOSH KUMARI Vs. RAVI RAJ AND SONS
|
May 23, 1986 |
|
SANWANT SINGH Vs. JAIL SINGH AND OTHERS
|
January 16, 1986 |
|
SARASWATI UDYOG Vs. STATE OF HARYANA
|
July 8, 1986 |
|
SARBJINDER SINGH Vs. KHUSHPAL KAUR
|
October 1, 1986 |
|
SARDAR SINGH Vs. CHUNNI LAL
|
April 1, 1986 |
|
SARDARA SINGH AND NIRMAL SINGH Vs. BANARSI DASS
|
February 4, 1986 |
|
SARDARI LAL Vs. STATE OF PUNJAB
|
November 5, 1986 |
|
SARDUL SINGH Vs. STATE OF U T CHANDIGARH
|
May 7, 1986 |
|
SARITA SINGLA Vs. SARDARI LAL
|
July 10, 1986 |
|
SARLA SHARMA Vs. STATE OF HARYANA AND ORS.
|
July 30, 1986 |
|
SAROOP SINGH AND OTHERS Vs. HAZARA SINGH AND OTHERS
|
April 1, 1986 |
|
SARPAT SINGH Vs. KANS RANI
|
March 5, 1986 |
|
SARUP CHAND Vs. SUKHWANT RAI
|
January 27, 1986 |
|
SARUP SINGH Vs. STATE OF HARYANA
|
May 2, 1986 |
|
SARUP SINGH Vs. PARAMJIT KAUR
|
November 11, 1986 |
|
SARUP SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER HARYANA, CHANDIGARH AND OTHERS
|
March 17, 1986 |
|
SARWAN KUMAR Vs. STATE, UNION TERRITORY, CHANDIGARH
|
October 28, 1986 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
September 17, 1986 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
November 21, 1986 |
|
SAT PAL Vs. STATE OF HARYANA
|
April 15, 1986 |
|
SAT PAL BANSAL Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1986 |
|
SAT SINGH Vs. STATE OF PUNJAB
|
August 20, 1986 |
|
SATISH KUMAR GOEL Vs. RAJ RANI
|
January 29, 1986 |
|
SATISH NATH SHARMA Vs. STATE OF HARYANA
|
April 28, 1986 |
|
SATNAM SINGH Vs. STATE OF HARYANA
|
July 11, 1986 |
|
SATNAM SINGH ALIAS SHAMSHER SINGH AND OTHERS Vs. ROSHAN LAL AND OTHERS
|
March 27, 1986 |
|
SATNAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 10, 1986 |
|
SATPAL Vs. SANTOKH KUMAR AND OTHERS
|
September 25, 1986 |
|
SATPAL BANSAL Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1986 |
|
SATPAL SINGH Vs. STATE OF PUNJAB
|
August 22, 1986 |
|
SAUDAGAR RAM Vs. THE CHIEF SALES COMMISSIONER, PUNJAB, JULLUNDUR AND OTHERS
|
April 11, 1986 |
|
SAWARAN SINGH Vs. STATE OF PUNJAB
|
October 16, 1986 |
|
SH. GOPI KRISHAN KHANNA Vs. M/S TEXCARDCO, G.T. ROAD, PANIPAT AND OTHERS
|
February 11, 1986 |
|
SHAKUNTLA DEVI Vs. SHAM NATH AND
|
November 20, 1986 |
|
SHAM KAUR Vs. BALWANT SINGH
|
September 19, 1986 |
|
SHAM LAL Vs. HARBANS LAL SABARWAL
|
May 5, 1986 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
August 22, 1986 |
|
SHAM LAL Vs. PIARE LAL
|
April 29, 1986 |
|
SHAM LATA Vs. MOHINDER KAUR BHAGAL
|
February 19, 1986 |
|
SHAM SINGH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE (III) FARIDABAB AND OTHERS
|
January 28, 1986 |
|
SHAMBU DIAL Vs. STATE OF HARYANA
|
April 4, 1986 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
February 20, 1986 |
|
SHAMSHER SINGH Vs. COMMR JULLUNDUR DIVISION JULLUNDUR
|
August 5, 1986 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
October 23, 1986 |
|
SHANKAR Vs. RAM KALA
|
March 4, 1986 |
|
SHANTI DEVI Vs. AMRIT BANASPATI COMPANY LTD. RAJPURA
|
July 14, 1986 |
|
SHANTI PARSHAD SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
August 29, 1986 |
|
SHARWAN KUMAR Vs. SHANTA
|
March 14, 1986 |
|
SHASHI BALA Vs. TILAK RAJ
|
December 10, 1986 |
|
SHEELA DEVI Vs. GURTEJ KAUR
|
May 26, 1986 |
|
SHER SINGH Vs. MURTI MAHADEV
|
March 11, 1986 |
|
SHER SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
October 15, 1986 |
|
SHER SINGH Vs. BIMLA
|
March 10, 1986 |
|
SHISH PAL Vs. STATE OF HARYANA
|
January 20, 1986 |
|
SHIV CHARAN AND ANR. Vs. JORAWAR SINGH AND ANR.
|
May 8, 1986 |
|
SHIV DAYAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
January 9, 1986 |
|
SHIV DUTT RAJ Vs. STATE OF PUNJAB
|
September 8, 1986 |
|
SHRI HARI INDER Vs. SHRI BRIJ KUMAR DHIR AND OTHERS
|
April 8, 1986 |
|
SHRI RAM DAYAL AND ANOTHER Vs. SMT. BARFI DEVI AND OTHERS
|
November 21, 1986 |
|
SHRI SHREE PAL NARWANIA Vs. UNION BANK OF INDIA AND OTHERS
|
May 29, 1986 |
|
SIMON-CARVES INDIA LTD Vs. PUNJAB SULPHUR PRODUCTS LTD
|
February 4, 1986 |
|
SIRI CHAND Vs. STATE OF HARYANA AND ORS.
|
August 20, 1986 |
|
SITAL SINGH Vs. GURDEV SINGH
|
April 2, 1986 |
|
SMT. AGNES BAGGA Vs. TARLOK CHAND BAGGA
|
February 18, 1986 |
|
SMT. BEANT KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
September 24, 1986 |
|
SMT. BIMLA DEVI Vs. BOOTA SINGH
|
July 23, 1986 |
|
SMT. DAROPTI DEVI AND OTHERS Vs. M/S MODERN AUTO ENTERPRISES AND ANOTHER
|
May 29, 1986 |
|
SMT. DHAPPAN Vs. BIRINDER KUMAR JAIN
|
September 23, 1986 |
|
SMT. KAMLA DEVI Vs. STATE OF HARYANA
|
April 30, 1986 |
|
SMT. LEELA WATI AND OTHERS Vs. HUKAM CHAND AND ANOTHER
|
November 5, 1986 |
|
SMT. SHEELA DEVI Vs. SOHAN LAL
|
February 20, 1986 |
|
SMT. SUSHILA AND OTHERS Vs. DELHI UNION TERRITORY THROUGH CHIEF SECRETARY, DELHI AND ANOTHER
|
September 11, 1986 |
|
SMT. UMA DEVI Vs. JIT SINGH
|
July 28, 1986 |
|
SMT. URMILA JOSHI AND OTHERS Vs. MAKHAN SINGH AND OTHERS
|
October 14, 1986 |
|
SMT. VEENA RANI ALIAS ROMESH RANI Vs. DHARAM PAUL ALIAS KHEM CHAND
|
December 12, 1986 |
|
SMT. VEENA RANI ALIAS ROMESH RANI Vs. DHARAM PAUL ALIAS KHEM CHAND
|
February 12, 1986 |
|
SODHAN Vs. FAQUIR SINGH AND ANR.
|
July 30, 1986 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
September 3, 1986 |
|
SOHAN LAL AND PIARE LAL Vs. STATE OF PUNJAB
|
August 26, 1986 |
|
SOHAN SINGH Vs. PURAN SINGH
|
April 3, 1986 |
|
SOM DASS AND ORS. Vs. THE SHIROMANI GURDWARA PRABANDHAK COMMITTEE
|
December 16, 1986 |
|
SOM LAL Vs. STATE OF PUNJAB
|
March 20, 1986 |
|
SONEPAT CO OP SUGAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 14, 1986 |
|
SORAN GIR Vs. MANJIT SINGH AND OTHERS
|
March 5, 1986 |
|
STATE BANK OF INDIA Vs. AVTAR SINGH SAIH
|
January 31, 1986 |
|
STATE BANK OF INDIA Vs. SHRI PIARA SINGH AND OTHERS
|
May 19, 1986 |
|
STATE BANK OF INDIA, INDUSTRIAL ESTATE, CHANDIGARH THROUGH ITS BRANCH MANAGER Vs. ROCKY TYRES THROUGH S.P. GANDHI AND ANOTHER
|
November 6, 1986 |
|
STATE OF HARYANA Vs. RAM SINGH
|
July 29, 1986 |
|
STATE OF HARYANA Vs. BAHADUR CHAND
|
June 6, 1986 |
|
STATE OF HARYANA Vs. YAD RAM
|
October 14, 1986 |
|
STATE OF HARYANA Vs. YAD RAM
|
October 4, 1986 |
|
STATE OF HARYANA Vs. D L F UNIVERSAL LTD , FARIDABAD
|
May 22, 1986 |
|
STATE OF HARYANA Vs. LOK NATH
|
February 4, 1986 |
|
STATE OF HARYANA Vs. BABU SINGH
|
September 3, 1986 |
|
STATE OF HARYANA Vs. KUNDAN, TEK CHAND
|
May 21, 1986 |
|
STATE OF HARYANA Vs. ISLAM
|
June 3, 1986 |
|
STATE OF HARYANA Vs. BHAGWAN DASS
|
July 24, 1986 |
|
STATE OF HARYANA Vs. RAMESHWAR
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July 24, 1986 |
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STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT HARYANA TRANSPORT DEPRTMENT CHANDIGARH AND OTHERS Vs. HARBHAJAN AND ANOTHER
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October 20, 1986 |
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STATE OF PUNJAB Vs. JANAK RAJ JAIN
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May 29, 1986 |
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STATE OF PUNJAB Vs. ANGREZ SINGH
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September 24, 1986 |
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STATE OF PUNJAB Vs. VISHWAJIT SINGH
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March 6, 1986 |
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STATE OF PUNJAB Vs. KABUL RAM
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September 5, 1986 |
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STATE OF PUNJAB Vs. TARA SINGH
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November 21, 1986 |
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STATE OF PUNJAB Vs. JAGAN NATH
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May 30, 1986 |
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STATE OF PUNJAB Vs. HARCHARAN KAUR
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October 10, 1986 |
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STATE OF PUNJAB Vs. CHHAJU SINGH
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May 22, 1986 |
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STATE OF PUNJAB Vs. HARJEET SINGH
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November 12, 1986 |
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STATE OF PUNJAB Vs. DALJIT SINGH
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February 20, 1986 |
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STATE OF PUNJAB Vs. RAM PARTAP
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April 29, 1986 |
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STATE OF PUNJAB AND ORS. Vs. SURINDER KUMAR
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August 20, 1986 |
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STATE OF PUNJAB AND ORS. Vs. RAM KISHAN
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May 5, 1986 |
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SUBASH CHANDER Vs. STATE OF HARYANA
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January 14, 1986 |
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SUBASH KUMAR Vs. STATE OF PUNJAB
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February 18, 1986 |
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SUBE SINGH AND OTHERS Vs. SULTAN AND OTHERS
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May 23, 1986 |
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SUBEDAR BAKHSISH SINGH AND ANOTHER Vs. GURDIAL SINGH AND OTHERS
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September 22, 1986 |
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SUBH RAM Vs. GRAM PANCHAYAT DHANI PHOGAT
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May 27, 1986 |
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SUBHASH Vs. ISHWAR SINGH
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August 1, 1986 |
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SUBHASH CHANDER JAIN Vs. HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES AND ORS.
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February 26, 1986 |
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SUDARSHAN PAL, BALDEV AND R.S. GARCHA Vs. STATE OF PUNJAB AND ORS.
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October 28, 1986 |
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SUDESH KUMARI Vs. SURINDER KUMAR
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March 20, 1986 |
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SUJAN SINGH Vs. STATE OF PUNJAB
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February 27, 1986 |
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SUJAN SINGH Vs. STATE OF PUNJAB
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January 27, 1986 |
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SUKH DEV AGGARWAL Vs. A.K. RAGHAVA
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April 17, 1986 |
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SUKHDEEP SINGH Vs. BALWINDER KAUR
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July 28, 1986 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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October 24, 1986 |
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SUKHDEV SINGH Vs. UNION TERRITORY CHANDIGARH
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May 30, 1986 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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September 12, 1986 |
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SUKHDEV SINGH CHAUHAN Vs. GOVT. OF PUNJAB, THROUGH SECRETARY OF EDUCATION, PUNJAB, CHANDIGARH AND OTHERS
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May 14, 1986 |
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SUKHJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, THROUGH ITS SECRETARY, P. S. E. B., PATIALA AND ANOTHER
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January 13, 1986 |
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SUKHWINDER KAUR Vs. PIARA SINGH
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September 5, 1986 |
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SULTAN Vs. HARYANA STATE MINOR IRRIGATION TUBE-WELL CORPORATION
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August 18, 1986 |
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SULTAN SINGH Vs. NIHAL SINGH
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May 15, 1986 |
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SULTAN SINGH Vs. FIRM MUNA LAL ONKAR MAL
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March 27, 1986 |
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SUMAN KUMAR Vs. ST THOMAS SCHOOL AND HOSTEL
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March 4, 1986 |
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SUMITRA DEVI Vs. ARJAN DASS ARORA
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October 30, 1986 |
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SUNIL OBEROI Vs. STATE OF HARYANA
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December 2, 1986 |
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SUNJAY DUTTA Vs. SONALI DUTTA
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March 10, 1986 |
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SURAJ BHAN Vs. BODHA NAND
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April 17, 1986 |
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SURAT SINGH SARPANCH Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HARYANA
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May 14, 1986 |
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SURESH Vs. MANJU AND ANOTHER
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January 14, 1986 |
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SURESH CHANDER Vs. STATE OF PUNJAB
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September 10, 1986 |
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SURESH KUMAR Vs. STATE OF HARYANA
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August 19, 1986 |
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SURINDER KAUR Vs. INDERJIT SINGH SETHI
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January 21, 1986 |
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SURINDER KAUR Vs. UJAGGAR SINGH
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May 27, 1986 |
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SURINDER KAUR Vs. BHUPINDER SINGH
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April 9, 1986 |
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SURINDER KAUR Vs. AMARJIT SINGH
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March 6, 1986 |
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SURINDER KUMAR Vs. KAMLESH RANI
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September 9, 1986 |
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SURINDER MOHAN Vs. NEW BANK OF INDIA
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July 17, 1986 |
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SURINDER MOHAN BAKSHI Vs. AMAR NATH VERMA
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May 13, 1986 |
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SURINDER SINGH Vs. RUP KAUR
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January 28, 1986 |
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SURINDER SINGH Vs. PUNJAB STATE THROUGH SECRETARY TRANSPORT, GOVERNMENT OF PUNJAB AND ORS.
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November 27, 1986 |
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SURJIT KAUR Vs. JIT SINGH
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January 28, 1986 |
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SURJIT SINGH Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX
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March 5, 1986 |
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SURJIT SINGH Vs. MOHINDER PAL SINGH
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October 10, 1986 |
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SUSHIL KUMAR Vs. NATIONAL INSURANCE CO. LTD
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January 31, 1986 |
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SUSHIL KUMAR Vs. STATE OF PUNJAB
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November 28, 1986 |
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SWARAN SINGH Vs. FINANCIAL COMMISSIONER
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December 12, 1986 |
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SWARAN SINGH Vs. FINANCIAL COMMR TAXATION CHANDIGARH
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February 12, 1986 |
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SWARAN SINGH, S/O HARBANS SINGH Vs. STATE OF PUNJAB
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May 30, 1986 |
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T R ARYA Vs. STATE OF PUNJAB
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January 7, 1986 |
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T.D. MIGLANI AND OTHERS Vs. THE HARYANA STATE ELECTRICITY BOARD AND OTHERS
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September 9, 1986 |
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T.N. BANSAL Vs. STATE OF HARYANA
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February 13, 1986 |
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TAKKAU CHAND Vs. KHAN DASS
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July 29, 1986 |
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TARA CHAND AGGARWAL Vs. RAM SARUP DASS JAIN
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February 19, 1986 |
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TARA SINGH Vs. STATE OF HARYANA
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August 29, 1986 |
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TARA SINGH Vs. TARSEM SINGH
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May 14, 1986 |
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TARA SINGH Vs. NARANJAN SINGH
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January 11, 1986 |
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TARBALBIR SINGH Vs. STATE OF PUNJAB
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May 8, 1986 |
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TARLOCHAN SINGH Vs. STATE OF PUNJAB
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January 6, 1986 |
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TARLOK NATH Vs. RAM SARUP
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September 1, 1986 |
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TARLOK SINGH Vs. GURMEL SINGH AND OTHERS
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July 7, 1986 |
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TARSEM SINGH Vs. BHAGO
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September 19, 1986 |
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TEHAL SINGH Vs. SHARAN SINGH AND ANR.
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April 11, 1986 |
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TEHAL SINGH Vs. COLLECTOR DISTRICT SIRSA
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February 7, 1986 |
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TEJ SINGH Vs. MUNICIPAL COMMITTEE, AMBALA CITY
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March 27, 1986 |
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TEJA SINGH Vs. NEW INDIA INSURANCE CO
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November 6, 1986 |
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TEJINDER KUMAR Vs. STATE OF PUNJAB
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May 9, 1986 |
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TEJU RAM Vs. STATE OF HARYANA
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October 29, 1986 |
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TEK CHAND Vs. NARAINI DEVI
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July 15, 1986 |
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TEK CHAND Vs. MAKHAN SINGH
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October 21, 1986 |
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TEK SINGH Vs. PARAMJIT SINGH AND ORS.
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May 1, 1986 |
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THAKAR SINGH Vs. HARJIT SINGH AND ANOTHER
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April 16, 1986 |
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THATH SINGH Vs. STATE OF HARYANA
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January 15, 1986 |
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THE GRAM RANCHAYAT OF VILLAGE RAMUWAL, TEHSIL NAKODAR, THROUGH JASBIR SINGH ITS SARPANCH Vs. SANTOKH SINGH
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September 17, 1986 |
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THE MANAGING COMMITTEE, FENTONGANJ GIRLS HIGHER SECONDARY SCHOOL, JALANDHAR Vs. THE STATE OF PUNJAB AND OTHERS
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August 25, 1986 |
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THE MUNICIPAL COMMITTEE, DHARIWAL Vs. GRAM SABHA, VILLAGE RANIA AND OTHERS
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July 21, 1986 |
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THE STATE OF PUNJAB THROUGH SECRETARY TRANSPORT DEPARTMENT AND ANOTHER Vs. SH. HARI SINGH
|
May 29, 1986 |
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THE VICTORY PUBLIC HILL MOTOR TRANSPORT CO.(P) LIMITED HOSHIARPUR Vs. THE CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT HOSHIARPUR AND OTHERS
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October 9, 1986 |
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THOMSON PRESS INDIA LIMITED Vs. STATE OF HARYANA
|
March 14, 1986 |
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TILAK RAJ Vs. STATE OF PUNJAB
|
December 16, 1986 |
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TOTA RAM Vs. KHTILLU AND OTHERS
|
July 17, 1986 |
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TOTA SINGH Vs. SODHA
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November 13, 1986 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
|
August 12, 1986 |
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UMRAO SINGH Vs. LALJI
|
July 7, 1986 |
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UNION BANK OF INDIA Vs. SATYA WATI
|
February 7, 1986 |
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UNION OF INDIA Vs. M/S AMARDEEP HOSIERY FACTORY
|
May 19, 1986 |
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UNION OF INDIA Vs. SARDAR MOHINDER SINGH AND ANOTHER
|
July 7, 1986 |
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UNION OF INDIA Vs. MOHINDER SINGH
|
September 6, 1986 |
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UNION OF INDIA Vs. HINDUSTAN EMBROIDERY MILLS PRIVATE LIMITED
|
October 7, 1986 |
|
UNION OF INDIA Vs. MANGA SINGH AND OTHERS
|
November 12, 1986 |
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UNION OF INDIA Vs. RIETA BISCUIT COMPANY PRIVATE LIMITED, PATIALA AND ANOTHER
|
January 28, 1986 |
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UNION OF INDIA AND ANOTHER Vs. SHRI RAGHU NANDAN AND OTHERS
|
February 10, 1986 |
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UNION OF INDIA THROUGH THE SECRETARY REHABILITATION DEPARTMENT, NEW DELHI Vs. SMT. BISHAN DEVI AND ANOTHER
|
January 16, 1986 |
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UNITED COMMERCIAL BANK Vs. SANTOKH SINGH AND OTHERS
|
April 2, 1986 |
|
USHA JAIN Vs. R.P. REHAL
|
August 4, 1986 |
|
UTTAM SINGH Vs. STATE OF PUNJAB
|
January 13, 1986 |
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V K CONSTRUCTION WORKS P LTD Vs. FOOD CORPN OF INDIA
|
May 30, 1986 |
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V.S. TIWARI Vs. RATTAN LAL
|
August 7, 1986 |
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VED KUMARI MITTAL Vs. STATE OF PUNJAB
|
February 11, 1986 |
|
VED PARKASH Vs. STATE OF HARYANA
|
September 11, 1986 |
|
VED PARKASH Vs. DARSHAN LAL JAIN
|
April 24, 1986 |
|
VED PARKASH Vs. SEEMA
|
December 12, 1986 |
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VIDHYA Vs. KHUSHABI RAM
|
July 22, 1986 |
|
VIDYA DEVI Vs. BIMLA DEVI
|
February 26, 1986 |
|
VIJAY KUMAR Vs. STATE OF U.T. CHANDIGARH
|
March 11, 1986 |
|
VIJAY KUMAR AND ANR Vs. RAM LAL
|
August 25, 1986 |
|
VIJAY SINGH RAO Vs. STATE OF HARYANA
|
March 9, 1986 |
|
VIJAY SINGH RAO Vs. STATE OF HARYANA AND ANR.
|
January 9, 1986 |
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VINAY DATTATRAYA DEUSKAR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
May 7, 1986 |
|
VINOD Vs. KIRPAL SINGH
|
May 29, 1986 |
|
VINOD KUMAR Vs. STATE OF HARYANA THROUGH DIRECTOR GENERAL OF POLICE AND ANOTHER
|
September 4, 1986 |
|
VINOD KUMAR Vs. RENU
|
May 29, 1986 |
|
VINOD KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 19, 1986 |
|
VINOD KUMAR KHEMKA Vs. RAJINDER KUMAR
|
March 2, 1986 |
|
VINODKUMAR Vs. STATE OF HARYANA
|
October 22, 1986 |
|
VOLTAS LIMITED Vs. J.C. MALHOTRA
|
December 8, 1986 |
|
WARRING CO-OPERATIVE AGRICULTURE SERVICES SOCIETY Vs. STATE OF PUNJAB AND ORS.
|
February 28, 1986 |
|
WATTAN SINGH Vs. HARBANS SINGH
|
September 1, 1986 |
|
YOG RAJ SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
April 12, 1986 |
|
YOG RAJ SHARMA Vs. STATE OF HARYANA
|
April 17, 1986 |
|
ZORA SINGH, S/O KAKA SING Vs. STATE OF PUNJAB
|
July 25, 1986 |