|
BISHAN DASS Vs. SHRIMATI PHULLAN RANI
|
November 26, 1985 |
|
DINESH KUMAR VERMA Vs. HARMIT SINGH
|
July 8, 1985 |
|
MANJIT KAUR Vs. SOM DUTT
|
February 26, 1985 |
|
MOHINI SURAJ Vs. SHRI VINOD KUMAR MITTAL
|
April 10, 1985 |
|
A S. AGNIHOTRI Vs. SHRIMATI GAURAN DEVI
|
December 13, 1985 |
|
A.P. AGGARWAL, INSPECTOR OF INCOME TAX AND ANR. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
|
August 5, 1985 |
|
ABDUL SATTAR Vs. MEHBOOB
|
November 19, 1985 |
|
ACHHRA SINGH Vs. OM PARKASH GARG
|
December 19, 1985 |
|
AJAIB SINGH Vs. BALDEV SINGH
|
December 2, 1985 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
January 16, 1985 |
|
AJAIB SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 16, 1985 |
|
AJIT SINGH (DECEASED), REPRESENTED BY GURBACHAN KAUR AND OTHERS Vs. HARNAM SINGH
|
September 6, 1985 |
|
AJMER KAUR Vs. GINDER KAUR
|
July 11, 1985 |
|
AJMER SINGH Vs. SUPERINTENDENT, DISTRICT JAIL, HOSHIARPUR
|
January 23, 1985 |
|
AMAR CHAND Vs. STATE OF HARYANA
|
January 16, 1985 |
|
AMAR NATH ALIAS MOTHU Vs. KISHAN KAUR
|
April 23, 1985 |
|
AMAR NATH PASSI Vs. CHAIRMAN C B OF TRUSTEES
|
March 28, 1985 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
January 25, 1985 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 5, 1985 |
|
AMAR SINGH Vs. HARYANA DAIRY DEVELOPMENT CORPORATION LTD.
|
February 27, 1985 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
October 9, 1985 |
|
AMAR SINGH Vs. HIRA SINGH
|
October 11, 1985 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
September 6, 1985 |
|
AMARJIT PAUL SINGH Vs. KIRAN BALA
|
March 29, 1985 |
|
AMARJIT SINGH AND OTHERS Vs. BALWANT KAUR
|
July 17, 1985 |
|
AMARJIT SINGH DHIMAN Vs. SMT. SUKHWINDER KAUR
|
August 2, 1985 |
|
AMBICA PARSHAD Vs. DEVI MANDIR KARNAL
|
December 5, 1985 |
|
AMI CHAND Vs. SANATAN DHARAM HIGH SCHOOL
|
March 15, 1985 |
|
AMIN CHAND Vs. THAKUR DASS
|
March 18, 1985 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
February 16, 1985 |
|
AMRIK SINGH BHALLA Vs. LAKHWINDER KAUR
|
January 22, 1985 |
|
AMRIT Vs. STATE OF HARYANA
|
September 15, 1985 |
|
AMRIT LAL BEHAL Vs. PUNJAB STATE
|
December 18, 1985 |
|
AMRIT VANASPATI COMPANY LTD. Vs. UMA KUMARI AND ORS.
|
April 22, 1985 |
|
AMRITSAR IMPROVEMENT TRUST Vs. SATYA WATI
|
February 11, 1985 |
|
AMRITSAR TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 26, 1985 |
|
ANAND ELECTRICAL STORE Vs. STATE OF PUNJAB
|
March 27, 1985 |
|
ANANG PAL Vs. PEAREY LAL
|
September 9, 1985 |
|
ANANT RAM ALIAS ANTU Vs. MURTHRI AND OHTERS
|
August 13, 1985 |
|
ANIL KUMAR Vs. CHANDGI
|
September 3, 1985 |
|
ANIL KUMAR Vs. SHRI ANIL SABHARWAL
|
February 14, 1985 |
|
ANPIAN Vs. ZILLA
|
May 13, 1985 |
|
ARJAN DASS Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1985 |
|
ARJAN DASS Vs. MASTER SHIV DUTT
|
August 26, 1985 |
|
ARJAN DEV Vs. PHUL CHAND
|
May 31, 1985 |
|
ARJAN SINGH Vs. SADA NAND
|
November 25, 1985 |
|
ARMEET TOOLS & EQUIPMENTS PVT LTD , FARIDABAD Vs. K C GANESH
|
March 29, 1985 |
|
ASA NAND Vs. CHIEF CANAL OFFICER, HARYANA
|
November 4, 1985 |
|
ASA RAM Vs. GOPAL AND OTHERS
|
November 19, 1985 |
|
ASHA RANI Vs. GURCHAIN LAL
|
September 12, 1985 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
July 24, 1985 |
|
ASHOK KUMAR BHOLA Vs. STATE OF PUNJAB
|
May 31, 1985 |
|
ASHOK KUMAR GULATI Vs. SAT PAL SINGH, PROCESS SERVER
|
January 10, 1985 |
|
ASHOK KUMAR MITTAL Vs. LAKHMI CHAND
|
January 17, 1985 |
|
ASHOK RANA Vs. RAKESH KUMAR
|
March 21, 1985 |
|
ASHWANI KUMAR Vs. VEENA RANI
|
February 11, 1985 |
|
ASSISTANT EXCISE & TAXATION COMMISSIONER (INSPECTION) LUDHIANA Vs. OSWAL WOOLLEN MILLS LTD
|
May 8, 1985 |
|
ATTAR CHAND Vs. STATE OF PUNJAB
|
January 24, 1985 |
|
ATTAR SINGH AND ANOTHER Vs. MEER SINGH AND OTHERS
|
November 28, 1985 |
|
ATTAR SINGH SETHI Vs. UNION TERRITORY
|
July 29, 1985 |
|
AVTAR CHAWLA Vs. SEHGAL PAPERS LTD
|
February 15, 1985 |
|
AVTAR SINGH Vs. GURDAS KAUR
|
January 18, 1985 |
|
AVTAR SINGH BHOPARAI Vs. SUKHBIR KAUR
|
December 10, 1985 |
|
B N KHALSA POLY-TECHNIC HIGHER SECONDARY SCHOOL Vs. BHAGWAN DASS
|
August 6, 1985 |
|
B.R. PURI Vs. PURAN CHAND
|
January 14, 1985 |
|
BABU RAM Vs. STATE OF HARYANA
|
September 4, 1985 |
|
BABU RAM Vs. COURTS OF ITS OWN MOTION
|
January 15, 1985 |
|
BABU RAM Vs. STATE OF PUNJAB
|
January 28, 1985 |
|
BABU RAM NARAIN PARSHAD Vs. SALES TAX TRIBUNAL
|
December 17, 1985 |
|
BACHAN SINGH Vs. STATE OF U T CHANDIGARH
|
August 5, 1985 |
|
BACHAN SINGH Vs. DEPUTY COMMISSIONER, KURUKSHETRA
|
March 14, 1985 |
|
BACHNA ALIAS BACHAN SINGH Vs. STATE OF HARYANA
|
November 4, 1985 |
|
BADLU RAM Vs. MUNSHI RAM RAM BHAJ
|
July 22, 1985 |
|
BAGGU ALIAS SUNEHRA Vs. STATE OF HARYANA
|
December 2, 1985 |
|
BAGHAIL SINGH Vs. SHRI RAGHUNATH DASS, 2. SHRI SHIV KUMAR, 3 DIWAN SINGH, 4. GURDIT SINGH, 5. GIAN SINGH, 6 JAGBINDER SINGH
|
May 6, 1985 |
|
BAGHLA BRIQUETTE INDUSTRIES Vs. PUNJAB FINANCIAL CORPN CHANDIGARH
|
March 16, 1985 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
July 31, 1985 |
|
BAKHSHISH SINGH Vs. ANITA KUMARI WIFE OF BAKHSHISH SINGH
|
January 28, 1985 |
|
BAKHSHISH SINGH Vs. SURJIT SINGH
|
November 25, 1985 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
January 10, 1985 |
|
BAL KISHAN Vs. STATE OF PUNJAB
|
December 9, 1985 |
|
BAL KRISHAN SHARMA Vs. STATE OF HARYANA
|
January 18, 1985 |
|
BALAM SINGH Vs. STATE OF PUNJAB
|
March 16, 1985 |
|
BALBIR KAUR Vs. GRAM PANCHAYAT VILLAGE JALBEHRA
|
December 4, 1985 |
|
BALBIR SHARMA Vs. ROSHAN LAL
|
January 10, 1985 |
|
BALBIR SINGH Vs. JASPAL KAUR
|
May 21, 1985 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
December 6, 1985 |
|
BALBIR SINGH Vs. BALDEV SINGH AND OTHERS
|
December 20, 1985 |
|
BALBIR SINGH Vs. G D TAPASE
|
March 20, 1985 |
|
BALDEV KAUR Vs. AVTAR SINGH
|
February 27, 1985 |
|
BALDEV KRISHAN Vs. RAJA RAM
|
April 23, 1985 |
|
BALDEV KRISHAN Vs. STATE OF PUNJAB
|
November 22, 1985 |
|
BALDEV KRISHAN Vs. P S AGRL MARKETING BOARD
|
February 13, 1985 |
|
BALDEV KUMAR ARORA Vs. STATE (U T CHANDIGARH)
|
January 28, 1985 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
February 27, 1985 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 24, 1985 |
|
BALDEV SINGH Vs. DIAL SINGH AND OTHERS
|
January 8, 1985 |
|
BALDEV SINGH Vs. THE STATE OF PUNJAB
|
November 21, 1985 |
|
BALDEVA Vs. SHANTI SARUP
|
March 21, 1985 |
|
BALDVEV SINGH GAJNEJA Vs. STATE OF PUNJAB
|
January 18, 1985 |
|
BALJIT SINGH Vs. STATE OF PUNJAB
|
May 23, 1985 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
January 29, 1985 |
|
BALLU GAUR Vs. R P RANDHAWA
|
April 11, 1985 |
|
BALWAN SINGH Vs. DHARAM SINGH
|
July 16, 1985 |
|
BALWANT KAUR Vs. BALWANT SINGH
|
August 27, 1985 |
|
BALWANT KAUR AND OTHERS Vs. TILAK RAJ GUPTA AND OTHERS
|
November 14, 1985 |
|
BALWANT RAM Vs. BIMLA DEVI
|
September 5, 1985 |
|
BALWANT SINGH Vs. JYOTI PARSAD
|
May 23, 1985 |
|
BANARSI DASS Vs. MOHAN LAL
|
September 4, 1985 |
|
BANK OF BARODA Vs. GURCHARAN SINGH
|
October 29, 1985 |
|
BANSHI DHAR Vs. SHIV DAYAL
|
August 20, 1985 |
|
BANT SINGH Vs. UJAGAR SINGH
|
August 13, 1985 |
|
BANT SINGH AND OTHERS Vs. GRAM PANCHAYT SANGRUR AND OTHERS
|
July 26, 1985 |
|
BANTA SINGH S Vs. BHANA
|
January 11, 1985 |
|
BANWARI LAL Vs. DIRECTOR ANIMAL HUSBANDRY, HRY CHD
|
December 2, 1985 |
|
BANWARI LAL CATYAL Vs. MADAN LAL GUPTA
|
November 5, 1985 |
|
BANWARILAL Vs. PURAN CHAND
|
January 21, 1985 |
|
BARJI DEVI Vs. MOHANLAL SUKHIJA
|
July 16, 1985 |
|
BASANT RANI Vs. RAM SINGH
|
December 11, 1985 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
April 16, 1985 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
September 12, 1985 |
|
BASANTA MAL TILAK RAM Vs. COMMISSIONER OF INCOME-TAX
|
October 7, 1985 |
|
BATA INDIA LTD Vs. M C BHARDWAJ
|
April 24, 1985 |
|
BAWA KHAD STORE LADHWALI Vs. STATE OF PUNJAB AND OTHERS
|
March 4, 1985 |
|
BAWA LAL Vs. JAGDISH CHANDER
|
July 18, 1985 |
|
BHAG MAL CHARANJI LAL Vs. COMMISSIONER OF INCOME-TAX
|
October 31, 1985 |
|
BHAG SINGH @ BHAGGA Vs. STATE OF HARYANA
|
March 5, 1985 |
|
BHAG SINGH AND OTHERS Vs. RADHEY SHAM AND ANOTHER
|
December 5, 1985 |
|
BHAGAT RAM Vs. STATE OF HARYANA
|
May 16, 1985 |
|
BHAGIRATH Vs. STATE OF HARYANA
|
October 7, 1985 |
|
BHAGU Vs. RAM SARUP
|
April 17, 1985 |
|
BHAGU AND ORS. Vs. RAM SARUP AND ANR.
|
May 17, 1985 |
|
BHAGWAN Vs. STATE OF HARYANA
|
May 17, 1985 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
February 12, 1985 |
|
BHAGWANT SINGH CHHIKARA Vs. ROHTAK IMPROVEMENT TRUST
|
November 1, 1985 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
March 28, 1985 |
|
BHAJAN SINGH Vs. STATE OF PUNJAB
|
January 25, 1985 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE OF PUNJAB
|
November 14, 1985 |
|
BHALLA Vs. STATE OF PUNJAB
|
January 21, 1985 |
|
BHALLE SINGH SUBHASH CHAND Vs. RAVI DATT AND OTHERS
|
May 29, 1985 |
|
BHARAT BHUSHAN Vs. COMMISSIONER, MUNICIPAL CORP OF LUDHIANA
|
February 20, 1985 |
|
BHARTU Vs. DEWANA AND ANOTHER
|
September 5, 1985 |
|
BHARTU ALIAS BHARAT SINGH Vs. STATE OF HARYANA
|
August 28, 1985 |
|
BHGHAL SINGH Vs. HARNAM SINGH
|
September 6, 1985 |
|
BHIM SAIN Vs. SHANTI DEVI
|
September 13, 1985 |
|
BHIM SINGH Vs. STATE OF HARYANA
|
February 14, 1985 |
|
BHOLA RAM Vs. STATE OF PUNJAB
|
January 31, 1985 |
|
BHOPAL Vs. THAKUR JATINDER SINGH
|
December 7, 1985 |
|
BHOPAT RAM Vs. STATE OF PUNJAB
|
January 14, 1985 |
|
BHUP SINGH Vs. STATE OF HARYANA
|
August 16, 1985 |
|
BHURA SINGH Vs. BALJIT KAUR AND OTHERS
|
January 23, 1985 |
|
BIKKAR SINGH Vs. PUNJAB STATE AND OTHERS
|
August 12, 1985 |
|
BIKRAM SINGH Vs. HARDIAL SINGH SIDHU
|
July 9, 1985 |
|
BILLA SINGH Vs. FIRM NARAIN MAL DURGA DASS
|
December 3, 1985 |
|
BIR BHAN Vs. KAMLA DEVI AND OTHERS
|
September 19, 1985 |
|
BIR DEVINDER SINGH Vs. STATE OF PUNJAB
|
February 21, 1985 |
|
BIRENDER KUMAR Vs. MOHINDER SINGH
|
May 23, 1985 |
|
BISHAN DASS Vs. UNION OF INDIA
|
August 8, 1985 |
|
BISHAN DASS Vs. KHEM CHAND
|
July 12, 1985 |
|
BODH RAJ Vs. BALBIR SINGH
|
November 19, 1985 |
|
BODH RAJ Vs. LAKHMI CHAND AND OTHERS
|
July 18, 1985 |
|
BRIJ LAL Vs. YASH PAL
|
April 17, 1985 |
|
BRIJ LAL Vs. MANGAL CHAND MAHESHWARI
|
August 29, 1985 |
|
BRIJ MOHAN Vs. ISHAR KAUR
|
January 7, 1985 |
|
BRIJ MOHAN Vs. MUNICIPAL CORPORATION OF AMRITSAR
|
January 24, 1985 |
|
BRIJ MOHAN MEHRA Vs. STATE OF PUNJAB
|
July 10, 1985 |
|
BUDH RAM Vs. STATE OF HARYANA
|
August 20, 1985 |
|
BUDH RAM Vs. STATE OF PUNJAB
|
August 27, 1985 |
|
BUDH SINGH Vs. UNION OF INDIA
|
November 6, 1985 |
|
BUTA SINGH Vs. KISHAN SINGH
|
February 6, 1985 |
|
CAPTAIN B. S. MADHOK Vs. MOHINDER NATH
|
August 6, 1985 |
|
CEMENT CONTROLLER OF INDIA Vs. DALMIA DADRI CEMENT P LTD
|
August 20, 1985 |
|
CHAMAN LAL Vs. MUNICIPAL COMMITTEE PANIPAT
|
May 6, 1985 |
|
CHAMAN LAL Vs. SITA DEVI
|
January 25, 1985 |
|
CHAMEL SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 26, 1985 |
|
CHAMPA Vs. BALWANT
|
May 27, 1985 |
|
CHANAN RAM Vs. HARYANA STATE
|
July 15, 1985 |
|
CHANAN RAM MAHEY Vs. STATE OF PUNJAB AND ORS.
|
November 28, 1985 |
|
CHAND GUPTA Vs. ADARSH PAL GUPTA
|
December 12, 1985 |
|
CHANDAR BHAN Vs. STATE OF HARYANA
|
August 1, 1985 |
|
CHANDER BHAN Vs. MANGE RAM
|
December 9, 1985 |
|
CHANDER BHAN AND OTHERS Vs. STATE OF HARYANA
|
September 7, 1985 |
|
CHANDER KANTA AND OTHERS Vs. SMT. PARMESHWARI AND OTHERS
|
October 30, 1985 |
|
CHANDER MOHAN Vs. BIHARI LAL
|
March 1, 1985 |
|
CHANDER WATI Vs. SURINDER SINGH
|
August 13, 1985 |
|
CHANDIGARH ADMN Vs. STATE OF PUNJAB
|
January 31, 1985 |
|
CHANDU LAL AND ANOTHER Vs. DARSHAN KUMAR
|
January 16, 1985 |
|
CHANDU RAM AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
February 15, 1985 |
|
CHARANJIT Vs. THE STATE OF PUNJAB
|
February 6, 1985 |
|
CHARNO Vs. GEJA SINGH
|
March 19, 1985 |
|
CHATTER SINGH AND ANR Vs. BEHARI LAL
|
December 9, 1985 |
|
CHAWALI Vs. BIHARI LAL
|
July 16, 1985 |
|
CHHAJJU SINGH Vs. SURINDER PAL SINGH
|
July 25, 1985 |
|
CHHINDA MAL Vs. RAJ KUMAR, SUB DIVISIONAL MAGISTRATE, BALLABHGARH
|
October 16, 1985 |
|
CHHINDO Vs. STATE OF PUNJAB
|
April 16, 1985 |
|
CHIEF GENERAL MANAGER Vs. MOHINDER SINGH
|
May 27, 1985 |
|
CHIMAN SINGH Vs. STATE OF PUNJAB
|
November 26, 1985 |
|
CHUHAR SINGH (DECEASED) Vs. JAGAT SINGH
|
December 12, 1985 |
|
COLONEL K.S. DHALIWAL AND ANOTHER Vs. JAGDEEP RIAR AND OTHERS
|
August 22, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH
|
May 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. VARINDER KUMAR
|
July 9, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS
|
May 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
|
November 29, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AMRITSAR TRANSPORT CO P LTD
|
August 26, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB BUSINESS AND SUPPLY CO PVT LIMITED
|
October 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL ENGINEERING CO
|
October 9, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJESHWAR SINGH
|
October 9, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. KHALSA ENGINEERING WORKS
|
October 10, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. DHARAMPAL SHANTISARUP KATRA HARI SINGH
|
October 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. UNITED TRADING COMPANY
|
October 7, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. CHANDIGARH BOTTLING CO
|
September 10, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LIMITED
|
September 12, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. S B SAINI BROTHERS
|
September 5, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. MEERA AND CO
|
August 28, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. SARDAR STORE
|
August 29, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. GURANDITTA MAL SHANTI PARKASH ZIRA
|
November 21, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH GUPTA
|
October 31, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. LAXMI DYEING AND FINISHING FACTORY
|
November 22, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. HOSHIARPUR EXPRESS TRANSPORT CO LTD
|
October 15, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. MAYA RAM JIA LAL
|
October 18, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB KESARI HOSIERY FACTORY
|
December 18, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. SHAM LAL KEWAL KRISHAN
|
May 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. BALABUX BIRLA AND CO
|
May 9, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. RAVAIL SINGH AND CO
|
May 9, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. CHAMAN LAL
|
July 9, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN
|
July 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL SURESH KUMAR
|
July 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM CHANDER
|
July 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. ISHWAR PRAKASH AND BROS
|
July 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. GANPAT RAI BANARSI DASS
|
July 8, 1985 |
|
COMMISSIONER OF INCOME-TAX Vs. SAROOP KRISHAN
|
January 14, 1985 |
|
COURT OF ITS OWN MOTION Vs. AJIT SINGH
|
August 12, 1985 |
|
COURT ON ITS MOTION Vs. CHARAN SINGH
|
August 27, 1985 |
|
COURT ON ITS OWN MOTION Vs. HOME SECRETARY TO GOVT. PUNJAB
|
September 16, 1985 |
|
COURT ON ITS OWN MOTION Vs. SHAMSHER SINGH BEDI
|
August 12, 1985 |
|
COURT ON ITS OWN MOTION Vs. R D GARG I A S DEPUTY COMMISSIONER ROHTAK
|
April 10, 1985 |
|
D C M LTD Vs. STATE OF HARYANA AND ANOTHER
|
July 12, 1985 |
|
DALIMA DAIRY INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
March 13, 1985 |
|
DALIP Vs. DARIA
|
September 20, 1985 |
|
DALIP SINGH Vs. CHANDIGARH ADMINISTRATION
|
September 27, 1985 |
|
DALIP SINGH Vs. KAUR CHAND
|
September 20, 1985 |
|
DALIP SINGH ALIAS DALJIT SINGH Vs. STATE OF PUNJAB
|
January 8, 1985 |
|
DARA SINGH Vs. STATE OF PUNJAB
|
October 14, 1985 |
|
DARBARA SINGH Vs. GRAM SABHA OF VILLAGE BHOKHRA
|
February 20, 1985 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
February 14, 1985 |
|
DARSHAN KUMAR OSWAL Vs. COMMISSIONER OF INCOME-TAX
|
July 11, 1985 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
January 18, 1985 |
|
DARSHAN PAL Vs. DARSHNA
|
April 12, 1985 |
|
DARSHAN SINGH Vs. MADAN GOPAL
|
January 30, 1985 |
|
DARSHAN SINGH Vs. MOHINDER KAUR (DECEASED)
|
May 29, 1985 |
|
DARSHAN SINGH Vs. MUKHTIAR KAUR
|
December 5, 1985 |
|
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 1985 |
|
DARSHNA DEVI Vs. DARBARI LAL
|
March 28, 1985 |
|
DARYA SINGH Vs. COLLECTOR, DISTRICT BHIWANI
|
September 19, 1985 |
|
DARYA SINGH Vs. COLLECTOR BHIWANI
|
September 19, 1985 |
|
DAS MAL Vs. SANJAY SANJEEV AND ANR.
|
November 29, 1985 |
|
DASHMESH BUS SERVICE Vs. JAGIR KAUR
|
December 11, 1985 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
November 5, 1985 |
|
DAULAT RAM SHARMA Vs. DIRECTOR OF ENFORCEMENT
|
January 10, 1985 |
|
DAYA RAM Vs. RAKSHA KUMARI
|
July 26, 1985 |
|
DAYALA RAM Vs. SMT. RAKHI AND OTHERS
|
January 17, 1985 |
|
DEPRO FOOD LTD Vs. S K AGENCIES
|
September 27, 1985 |
|
DEPRO FOODS LTD. (IN LIQUIDATION) Vs. D.N. SANGHI AND SONS
|
January 10, 1985 |
|
DES RAJ Vs. BRIJ LAL
|
September 13, 1985 |
|
DES RAJ Vs. HARI KISAN
|
January 31, 1985 |
|
DES RAJ Vs. PUSHPA WATI
|
February 14, 1985 |
|
DES RAJ Vs. OM PARKASH
|
May 30, 1985 |
|
DES RAJ ANGRA Vs. ORIENTAL F and G INSURANCE CO LTD
|
January 21, 1985 |
|
DES RAJ PUSHAP KUMAR GULATI Vs. STATE OF PUNJAB
|
January 24, 1985 |
|
DES RAJ SINGAL, EX-CHIEF ENGINEER, PUNJAB Vs. STATE OF PUNJAB
|
September 3, 1985 |
|
DEV RAJ Vs. STATE OF PUNJAB
|
April 12, 1985 |
|
DEVI DASS GOPAL KRISHAN PRIVATE LTD Vs. STATE OF PUNJAB
|
September 26, 1985 |
|
DEVINDER MOHAN Vs. TILAK RAJ
|
July 8, 1985 |
|
DHAJJA RAM AND ANOTHER Vs. GRAM PANCHAYAT, NAYA BANS
|
August 8, 1985 |
|
DHAN DEVI Vs. CHUNI LAL
|
May 23, 1985 |
|
DHANI RAM Vs. JASPAL SINGH
|
July 16, 1985 |
|
DHARAM PAL CHANDNA Vs. RAM SINGH
|
July 10, 1985 |
|
DHARAM SINGH Vs. SEWARI RAM
|
December 19, 1985 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
February 14, 1985 |
|
DHARAM SINGH & OTHERS Vs. UNION OF INDIA
|
April 25, 1985 |
|
DHIRAJ KUMAR MAKHIJA Vs. DWARKA NATH VOHRA
|
September 10, 1985 |
|
DHUP SINGH Vs. STATE OF HARYANA
|
February 12, 1985 |
|
DHUPA Vs. STATE OF HARYANA
|
September 2, 1985 |
|
DILBAGH SINGH Vs. STATE OF PUNJAB
|
March 6, 1985 |
|
DINESH MEHTA Vs. SHRI H.D. GIRI, LECTURER AND OTHERS
|
September 27, 1985 |
|
DIRECTOR OF ENFORCEMENT Vs. LAL CHAND
|
March 13, 1985 |
|
DIRECTOR, INDIAN ROAD CONSTRUCTION CORP. LTD. Vs. AMOLAK SINGH AND ORS.
|
November 19, 1985 |
|
DIWAN CHAND Vs. M/S AMAR NATH PREM NATH
|
September 27, 1985 |
|
DR RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 26, 1985 |
|
DR SATVIR GUPTA Vs. STATE OF HARYANA
|
September 17, 1985 |
|
DR. NAZAR SINGH Vs. MISS PROMILA CHAND
|
September 23, 1985 |
|
DR. PARDEEP KUMAR Vs. SMT. SUNITA RAMPAL
|
December 20, 1985 |
|
DR. PARMATMA DWIVEDI Vs. THE COUNCIL OF SCIENTFIC AND INDUSTRIAL RESEARCH RAFI-MARG, NEW DELHI
|
September 27, 1985 |
|
DULI CHAND Vs. HARI KISHAN DAS
|
July 22, 1985 |
|
DURGA DUTT PARDHAN Vs. KANSHI RAM
|
August 28, 1985 |
|
EICHER GOODEARTH LIMITED, N I T FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND ANOTHER
|
August 20, 1985 |
|
EIRA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
|
July 25, 1985 |
|
ESTATE OF LATE SHRI GURCHARAN DASS PURI Vs. STATE
|
February 7, 1985 |
|
EX-CONSTABLE AHMED MIAN Vs. UNION OF INDIA THROUGH ASSISTANT COMMANDANT DISTRICT BATTALION C R P F LUDHIANA
|
November 22, 1985 |
|
FAKIR CHAND Vs. DEEP CHAND
|
July 11, 1985 |
|
FIRM M.K. TEXTILE MILLS Vs. GIAN SINGH
|
August 13, 1985 |
|
FIRM SHANKAR DYE STUFF CO. Vs. SATNAM SINGH
|
April 12, 1985 |
|
FOOD CORPORATION OF INDIA Vs. SAMANA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD
|
April 23, 1985 |
|
FOOD CORPORATION OF INDIA AND OTHERS Vs. M/S GURU HARKISHAN RAI RICE MILLS
|
October 15, 1985 |
|
G M W SPG MILLS FARIDABAD Vs. L C BANK LTD
|
July 25, 1985 |
|
GAJE SINGH Vs. STATE OF HARYANA
|
January 11, 1985 |
|
GAMDUR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
September 19, 1985 |
|
GANESH GENERAL INDUSTRIES Vs. GURPAL SINGH
|
August 27, 1985 |
|
GANESHI Vs. RAJWAN
|
July 31, 1985 |
|
GARG MASALA COMPANY Vs. STATE OF PUNJAB
|
January 17, 1985 |
|
GENERAL MANAGER PUNJAB ROADWAYS, HOSHIARPUR Vs. SOHAN LAL
|
March 5, 1985 |
|
GHARSI RAM Vs. STATE OF HARYANA
|
January 17, 1985 |
|
GIAN CHAND Vs. PARHALAD RAI
|
February 11, 1985 |
|
GIAN CHAND Vs. SHAKTI CHAND
|
December 20, 1985 |
|
GIAN CHAND Vs. SHAKUNTLA DEVI
|
September 23, 1985 |
|
GIAN CHAND Vs. STATE OF HARYANA
|
December 25, 1985 |
|
GIAN SINGH Vs. KIRPAL SINGH
|
May 21, 1985 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1985 |
|
GIAN SINGH Vs. RAJINDER SINGH
|
February 14, 1985 |
|
GIANI RAM Vs. PREM NARAIN
|
March 19, 1985 |
|
GIRDAHRI LAL Vs. SANTOSH KUMARI
|
January 14, 1985 |
|
GIRDHARI LAL Vs. CHAIRMAN B B M BOARD
|
January 21, 1985 |
|
GIRDHARI LAL Vs. AJAY KUMAR JAIN
|
May 30, 1985 |
|
GIRDHARI LAL (DEAD) REPRESENTED L RS Vs. AMIR CHAND AND ANOTHER
|
August 20, 1985 |
|
GITA RAM Vs. BHAGAT SINGH
|
August 12, 1985 |
|
GO SEWA SADAN TATHERA Vs. PUNJAB KHADI GRAMUDYOG SANGH
|
May 20, 1985 |
|
GORDHAN DASS Vs. BABU RAM AND ANOTHER
|
February 27, 1985 |
|
GORE LAL JAIN Vs. RAM CHAND DHIR
|
March 13, 1985 |
|
GRAM PANCHAYAT DHANDRIAN Vs. CHANAN SINGH
|
March 12, 1985 |
|
GRAM PANCHAYAT DUNDAHERA Vs. PREM DASS
|
November 29, 1985 |
|
GRAM PANCHAYAT LANDRAN Vs. THE STATE OF PUNJAB AND ORS.
|
April 30, 1985 |
|
GRAM PANCHAYAT PALI Vs. MUNSHI SINGH AND OTHERS
|
August 24, 1985 |
|
GRAM PANCHAYAT, VILLAGE CHIRYA Vs. STATE OF HARYANA
|
September 3, 1985 |
|
GRIBU RAM Vs. STATE OF PUNJAB AND OTHERS
|
September 4, 1985 |
|
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 5, 1985 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
November 4, 1985 |
|
GULJARI LAL Vs. LAL CHAND
|
April 29, 1985 |
|
GULRAJ SINGH GREWAL Vs. HARBANS SINGH
|
January 31, 1985 |
|
GULSHAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 29, 1985 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
August 9, 1985 |
|
GULZARI RAM Vs. STATE OF PUNJAB
|
November 5, 1985 |
|
GURBHAGWANT SINGH KAHLON Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 7, 1985 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
July 9, 1985 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
April 23, 1985 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
December 7, 1985 |
|
GURCHARAN SINGH Vs. FIRM QIMAT RAI JANAK RAJ
|
August 20, 1985 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
October 8, 1985 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
January 17, 1985 |
|
GURDEV KAUR Vs. CHANNO
|
September 3, 1985 |
|
GURDEV KAUR Vs. SH. CHAND SINGH
|
September 18, 1985 |
|
GURDEV SINGH Vs. SHAM KAUR
|
March 14, 1985 |
|
GURDEV SINGH Vs. PARAS RAM AND ANOTHER
|
January 15, 1985 |
|
GURDEV SINGH Vs. NAND SINGH
|
September 17, 1985 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 1, 1985 |
|
GURDEV SINGH Vs. SARWAN SINGH AND ANOTHER
|
March 6, 1985 |
|
GURDEV SINGH ALIAS GURDEV CHAND Vs. PRITAM KAUR AND OTHER
|
September 6, 1985 |
|
GURDIAL KAUR Vs. ATMA SINGH
|
February 25, 1985 |
|
GURDIAL SINGH Vs. SAWINDER SINGH
|
May 6, 1985 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
February 14, 1985 |
|
GURDIAL SINGH Vs. OM PARKASH
|
April 16, 1985 |
|
GURDIAL SINGH AND ANOTHER Vs. SARDARA SINGH AND OTHERS
|
December 20, 1985 |
|
GURDIAL SINGH BRAR Vs. STATE OF PUNJAB
|
September 18, 1985 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
February 13, 1985 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
February 4, 1985 |
|
GURJEET SINGH (MINOR) Vs. JAGIR SINGH AND ANOTHER
|
April 5, 1985 |
|
GURMEET KAUR Vs. HARBANS SINGH
|
May 16, 1985 |
|
GURMEL SINGH Vs. STATE OF PUNJAB
|
March 20, 1985 |
|
GURMIT SINGH Vs. JAGAT RAM
|
November 20, 1985 |
|
GURMIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
January 25, 1985 |
|
GURMIT SINGH Vs. STATE OF PUNJAB
|
September 12, 1985 |
|
GURMUKH SINGH Vs. KISHAN CHAND
|
September 18, 1985 |
|
GURMUKH SINGH Vs. STATE OF HARYANA
|
March 14, 1985 |
|
GURMUKH SINGH AND ANOTHER Vs. AJMER KAUR AND OTHERS
|
December 2, 1985 |
|
GURNAM KAUR, CLERK PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH Vs. PUNJAB STATE AGRICULTURAL
|
April 12, 1985 |
|
GURNEK SINGH Vs. GURBACHAN SINGH
|
December 5, 1985 |
|
GURPAL KAUR Vs. CHARAN KAUR AND OTHERS
|
September 16, 1985 |
|
GURSEWAK SINGH Vs. STATE OF PUNJAB
|
July 23, 1985 |
|
GURTEJ SINGH Vs. STATE OF PUNJAB
|
January 17, 1985 |
|
H R AGGARWAL Vs. ADMINISTRATOR MUNICIPAL CORPORATION
|
March 26, 1985 |
|
H. LANGE, A GERMAN NATIONAL, MANAGING DIRECTOR, M/S BYER (INDIA) LTD. Vs. STATE OF PUNJAB
|
November 4, 1985 |
|
HANS RAJ Vs. SATNAM SINGH
|
February 21, 1985 |
|
HANS RAJ Vs. OM PARKASH
|
January 9, 1985 |
|
HANSRAJ Vs. NEELAM CHOPRA
|
September 13, 1985 |
|
HANUMAN Vs. CHANDER KALA
|
August 2, 1985 |
|
HAR DAYAL Vs. HARBANS SINGH
|
January 18, 1985 |
|
HAR DEVI Vs. INDER PARKASH
|
May 9, 1985 |
|
HAR KAUR Vs. DHAPPAN AND OTHERS
|
August 29, 1985 |
|
HAR PARSHAD AND OTHERS Vs. RAM SAHAI AND OTHERS
|
January 7, 1985 |
|
HARBANS AND ANOTHER Vs. GURBAKSH SINGH
|
July 11, 1985 |
|
HARBANS ATMA SINGH Vs. RAMESH KUMAR
|
April 30, 1985 |
|
HARBANS LAL Vs. INDER CHAND
|
November 18, 1985 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
October 14, 1985 |
|
HARBANS SINGH Vs. BHOLO
|
March 11, 1985 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
April 22, 1985 |
|
HARBANS SINGH Vs. MILKHA SINGH
|
March 19, 1985 |
|
HARBANS SINGH Vs. SUKHDEV SINGH
|
October 7, 1985 |
|
HARBANS SINGH Vs. PARSHOTAM LAL
|
February 12, 1985 |
|
HARBEL SINGH Vs. STATE OF PUNJAB
|
March 26, 1985 |
|
HARBHAJAN KAUR Vs. TARANJIT SINGH
|
February 12, 1985 |
|
HARBHAJAN SINGH BAINS Vs. STATE OF PUNJAB AND OTHERS
|
November 19, 1985 |
|
HARBHAJAN SINGH BAINS Vs. STATE OF PUNJAB AND ORS.
|
December 19, 1985 |
|
HARBINDER SINGH Vs. STATE OF PUNJAB
|
May 8, 1985 |
|
HARCHAND Vs. MURTI DADU DIAL AND OTHERS
|
January 21, 1985 |
|
HARDEV LAL Vs. SH. SOHAN LAL JAIN
|
August 2, 1985 |
|
HARDIAL SINGH Vs. MOOL CHAND
|
February 28, 1985 |
|
HARI CHAND Vs. FINANCIAL COMMI , REVENUE, PB , CHD
|
February 1, 1985 |
|
HARI CHAND Vs. BABU RAM VERMA
|
October 29, 1985 |
|
HARI CHAND Vs. THE FINANCIAL COMMISSIONER REVENUE AND ORS.
|
March 18, 1985 |
|
HARI CHAND Vs. ISHAR SINGH
|
August 19, 1985 |
|
HARI KISHAN DASS Vs. DALJIT KAUR
|
October 10, 1985 |
|
HARI MITTAL Vs. B M SIKKA
|
December 2, 1985 |
|
HARI MOHAN SINGH Vs. MAJOR BHUP SINGH
|
December 5, 1985 |
|
HARI NARAIN Vs. SUBHASH CHANDER
|
February 8, 1985 |
|
HARI NATH MITTAL Vs. SATISH KUMAR AND OTHERS
|
July 16, 1985 |
|
HARI RAM Vs. ANIL KUMAR
|
September 24, 1985 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
May 30, 1985 |
|
HARIKE SINGH Vs. STATE OF HARYANA
|
September 24, 1985 |
|
HARISH Vs. SARLA DEVI
|
May 21, 1985 |
|
HARISH CHAND Vs. KIRPA RAM
|
December 19, 1985 |
|
HARIVANSH SINGH Vs. MALOOK SINGH
|
August 9, 1985 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
January 11, 1985 |
|
HARMEL SINGH Vs. STATE OF PUNJAB
|
November 19, 1985 |
|
HARMINDER SINGH Vs. SUKHPINDER SINGH
|
January 16, 1985 |
|
HARPAL KAUR Vs. HARNEK SINGH
|
November 1, 1985 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
September 24, 1985 |
|
HARPARSHAD Vs. SARLA
|
September 13, 1985 |
|
HARYANA AGRICULTURAL UNIVERSITY AND ANOTHER Vs. B.K. DUGGAL AND ANOTHER
|
January 16, 1985 |
|
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
November 22, 1985 |
|
HARYANA KHADI & VILLAGE INDS BOARD, CHANDIGARH Vs. KRISHAN GOPAL TANEJA AND OTHERS
|
January 25, 1985 |
|
HARYANA ROLLER FLOUR MILLS PVT LTD Vs. UNION OF INDIA
|
August 20, 1985 |
|
HARYANA STATE ELECTRICITY BOARD Vs. ORIENTAL FIRE AND GENERAL
|
May 3, 1985 |
|
HARYANA STATE THROUGH THE COLLECTOR AND ANR. Vs. KAILASH KHANNA AND ORS.
|
May 8, 1985 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TEJINDER MOHAN SINGH LIBERHAN
|
August 9, 1985 |
|
HATHI RAM Vs. GANPAT AND OTHERS
|
March 23, 1985 |
|
HAZARA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH AND ANR.
|
January 9, 1985 |
|
HAZOOR SINGH Vs. SMT. SUKHWANT KAUR
|
September 9, 1985 |
|
HAZOORA SINGH Vs. COMMISSIONER OF INCOME-TAX
|
September 6, 1985 |
|
HEM RAJ Vs. STATE OF PUNJAB
|
July 31, 1985 |
|
HIMMATRAM LAXMINARAIN Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1985 |
|
HINDUSTAN SANITARYWARE & INDUSTRIES LTD Vs. STATE OF HARYANA
|
October 16, 1985 |
|
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. STATE OF HARYANA
|
October 15, 1985 |
|
HIRA LAL ANAND Vs. HARBANS LAL GHAI
|
August 27, 1985 |
|
HOSHIARA AND OTHERS Vs. LAKSHMI NARAIN AND OTHERS
|
January 16, 1985 |
|
HOT MILLIONS Vs. UNION TERRITORY
|
December 4, 1985 |
|
HUKAM CHAND Vs. MANGE RAM
|
September 19, 1985 |
|
HUKAM PAL Vs. BHARTO AND OTHERS
|
January 21, 1985 |
|
HUSSAINI (DECEASED) Vs. HARCHARAN SINGH
|
December 10, 1985 |
|
I F CORPN OF INDIA Vs. SEHGAL PAPERS LTD
|
August 26, 1985 |
|
IMPROVEMENT TRUST, HOSHIARPUR Vs. LAND ACQUISITION TRIBUNAL, HOSHIARPUR
|
August 28, 1985 |
|
INCOME-TAX OFFICER Vs. AGGARWAL IRON STORE
|
December 17, 1985 |
|
INDER DEV VERMA Vs. GOPAL SINGH
|
August 1, 1985 |
|
INDER SINGH Vs. GRAM PANCHAYAT OF VILLAGE ACHAL, TEHSIL NABHA DISTRICT PATIALA, THROUGH ITS SARPANCH POORAN SINGH
|
September 9, 1985 |
|
INDER SINGH Vs. HARYANA STATE THROUGH COLLECTOR
|
May 2, 1985 |
|
INDERJIT PAL Vs. SHANKAR
|
March 26, 1985 |
|
INDIAN SULPHACID INDUSTRIES LTD. Vs. GURJIT SINGH
|
December 3, 1985 |
|
INDUSTRIAL CABLES INDIA LTD Vs. HINDUSTAN ALUMINIUM CORPORATION LTD
|
April 8, 1985 |
|
IQBAL KAUR Vs. HARDIP SINGH
|
December 12, 1985 |
|
IQBAL SINGH Vs. STATE OF HARYANA
|
March 27, 1985 |
|
ISHAR RAM Vs. SADHU RAM
|
July 29, 1985 |
|
ISHWAR DAYAL Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
July 15, 1985 |
|
ISHWAR SINGH PUNIA Vs. ATMA RAM MITTAL
|
October 25, 1985 |
|
J.S. PARWANA Vs. STATE (UNION TETTTORY OF CHANDIGARH)
|
May 31, 1985 |
|
JAGADHRI ELEC SUPPLY AND INDUSTRIAL CO Vs. H S E B CHANDIGARH
|
January 16, 1985 |
|
JAGAN NATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 5, 1985 |
|
JAGAN SINGH AND OTHERS Vs. CHATIN KAUR
|
October 25, 1985 |
|
JAGAT RAM THAPAR Vs. INSPECTOR DILBAGH SINGH
|
January 31, 1985 |
|
JAGDEEP SINGH Vs. KIRAN KUMARI
|
February 21, 1985 |
|
JAGDEEP SINGH AND ANR. Vs. ANOKH SINGH AND ORS.
|
February 12, 1985 |
|
JAGDISH CHAND AND OTHERS Vs. PRABHU MITTAL AND OTHERS
|
December 10, 1985 |
|
JAGDISH KUMAR Vs. MUNESH KUMARI
|
October 10, 1985 |
|
JAGDISH LAL Vs. HANS RAJ
|
May 22, 1985 |
|
JAGDISH RAI Vs. PARVEEN BALA
|
December 4, 1985 |
|
JAGDISH RAM GUPTA Vs. SHAKUNTLA
|
May 21, 1985 |
|
JAGE RAM AND OTHERS Vs. ROSHAN
|
November 1, 1985 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
October 11, 1985 |
|
JAGIR SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 12, 1985 |
|
JAGIR SINGH ETC. Vs. UNION OF INDIA (UOI)
|
October 20, 1985 |
|
JAGJIT SINGH AHLUWALIA Vs. VIJAY KUMAR MANOCHA
|
July 23, 1985 |
|
JAGJIT SINGH KANG Vs. STATE OF PUNJAB
|
February 28, 1985 |
|
JAGMOHAN SHARMA Vs. CHAMPA LAL
|
March 1, 1985 |
|
JAGRUP SINGH Vs. NAIB TEHSILDAR (SALES) SIRSA
|
January 9, 1985 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
September 16, 1985 |
|
JAHUR HASAN Vs. SHAM LAL AND OTHERS
|
July 26, 1985 |
|
JAI DAYAL Vs. STATE OF HARYANA
|
August 1, 1985 |
|
JAI DEV PANDIT Vs. SANTOSH KUMARI
|
August 20, 1985 |
|
JAI GOPAL Vs. OM PARKASH
|
March 15, 1985 |
|
JAI GOPAL MEHRA Vs. INCOME TAX OFFICER
|
March 4, 1985 |
|
JAI KUMAR Vs. STATE OF HARYANA
|
November 23, 1985 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
August 8, 1985 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
March 1, 1985 |
|
JAI SINGH Vs. STATE OF HARYANA
|
July 16, 1985 |
|
JAIMAL SINGH Vs. DISTRICT MAGISTRATE
|
June 24, 1985 |
|
JAINENDER KUMAR JAIN Vs. SMT. USHA JAIN
|
August 20, 1985 |
|
JAIPUR UDYOG LIMITED Vs. JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR
|
January 8, 1985 |
|
JANAK RAJ JAGGI ALIAS SUNIL Vs. VEENA RANI
|
August 2, 1985 |
|
JASBIR KAUR Vs. HARBANS SINGH
|
May 9, 1985 |
|
JASBIR KAUR Vs. HARBANS SINGH
|
May 19, 1985 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
July 29, 1985 |
|
JASINDER KAYR Vs. VASDEV SINGH
|
March 25, 1985 |
|
JASMEET KAUR Vs. ANANT RAM
|
March 5, 1985 |
|
JASODA BAI Vs. MADAN LAL
|
September 18, 1985 |
|
JASWANT SINGH Vs. DES RAJ
|
May 30, 1985 |
|
JASWANT SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
May 6, 1985 |
|
JASWANT SINGH GILL Vs. THE STATE OF PUNJAB AND ORS.
|
April 23, 1985 |
|
JASWINDER SINGH Vs. PARAMJIT KAUR
|
March 22, 1985 |
|
JASWINDER SINGH Vs. PARAMJIT KAUR
|
July 25, 1985 |
|
JATI Vs. STATE OF HARYANA AND ANOTHER
|
September 9, 1985 |
|
JATINDERPAL SINGH Vs. NACHHATTAR SINGH AND OTHERS
|
October 11, 1985 |
|
JAWAHAR SINGH Vs. KESAR RANI
|
July 30, 1985 |
|
JAWALI Vs. STATE OF PUNJAB
|
July 23, 1985 |
|
JAYNA ENGINEERING WORKS Vs. HEM KUMAR JAIN
|
March 22, 1985 |
|
JETHU MAL JIWAN RAM Vs. PANDIT GITA RAM
|
March 25, 1985 |
|
JODH SINGH Vs. JULLUNDUR IMPROVEMENT TRUST
|
May 2, 1985 |
|
JOG RAJ Vs. STATE OF PUNJAB
|
November 21, 1985 |
|
JOGESHWAR DASS Vs. GOSHALA COMMITTEE
|
November 29, 1985 |
|
JOGINDER PAL GUPTA Vs. DWARKA DASH AND CO. PRIVATE LIMITED
|
February 16, 1985 |
|
JOGINDER PAL KAUR Vs. GURDIAL SINGH
|
August 8, 1985 |
|
JOGINDER SINGH Vs. PARAMJIT SINGH
|
April 12, 1985 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
September 21, 1985 |
|
JOGINDER SINGH Vs. BALDEV SINGH
|
April 15, 1985 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
August 27, 1985 |
|
JOGINDER SINGH AND ANR. Vs. ORIENTAL FIRE AND GENL. INS. CO. LTD. AND ANR.
|
February 6, 1985 |
|
JOGINDER SINGH SAHNY Vs. UNION TERRITORY CHANDIGARH
|
February 8, 1985 |
|
JOT RAM Vs. LALA RAM AND OTHERS
|
September 2, 1985 |
|
JUGAL KISHORE Vs. RAMA WIFE OF JUGAL KISHORE
|
April 24, 1985 |
|
JUJHAR SINGH Vs. GIANI TALOK SINGH
|
December 20, 1985 |
|
K. CHARLES Vs. AJUDHIA PARSHAD CHAUDHRI
|
November 5, 1985 |
|
KABAL SINGH ALIAS GHUK Vs. STATE OF PUNJAB
|
October 9, 1985 |
|
KABLA SINGH S Vs. JOGINDER SINGH
|
January 7, 1985 |
|
KAILASH KAUR Vs. BALBIR
|
November 29, 1985 |
|
KAMAL KANTA Vs. STATE OF PUNJAB
|
December 9, 1985 |
|
KAMAL SINGH Vs. SAT PAL
|
May 29, 1985 |
|
KAMLA DEVI Vs. KASTURI LAL
|
May 1, 1985 |
|
KAMLA DEVI Vs. SHANTI DEVI
|
April 18, 1985 |
|
KAMLA RANI Vs. INDER SINGH
|
December 4, 1985 |
|
KAMLESH KUMAR Vs. MOHINDER SINGH
|
April 24, 1985 |
|
KANHIYA LAL AGGARWAL Vs. OM PARKASH RAJPUT
|
September 20, 1985 |
|
KANTA DEVI Vs. KISHORI LAL
|
March 18, 1985 |
|
KANWAR PAL AND ANOTHER Vs. OM PARKASH AND OTHERS
|
January 30, 1985 |
|
KANWAR SAIN Vs. MATU RAM
|
February 14, 1985 |
|
KAPTAN SINGH Vs. CHAND TARA
|
December 6, 1985 |
|
KAPUR SINGH Vs. KARNAIL SINGH AND OTHERS
|
January 24, 1985 |
|
KAPURTHALA CENTRAL CO-OPERATIVE BANK LIMITED, KAPURTHALA Vs. MANAGER VERSUS PRESIDING OFFICER, LABOUR COURT, JALANDHAR
|
February 14, 1985 |
|
KARAM CHAND AND ANR. Vs. KEWAL KRISHAN AND ORS.
|
August 24, 1985 |
|
KARAM DASS Vs. SOM PARKASH
|
May 3, 1985 |
|
KARAN KUMAR Vs. STATE OF PUNJAB
|
April 23, 1985 |
|
KARAN SINGH Vs. PREM SINGH, 2. DARBARA SINGH, 3. BHAJAN SINGH
|
May 20, 1985 |
|
KARCHA SINGH ALIAS GURBAKSH SINGH Vs. DEWAN SINGH
|
February 19, 1985 |
|
KARNAIL KAUR Vs. MOHINDER SINGH
|
December 2, 1985 |
|
KARNAIL SINGH Vs. DINA NATH
|
September 20, 1985 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
February 28, 1985 |
|
KARNAIL SINGH Vs. GURBACHAN SINGH & OTHERS
|
July 10, 1985 |
|
KARNAIL SINGH Vs. SOM NATH AND ANOTHER
|
August 7, 1985 |
|
KARTAR KAUR Vs. BIKKA
|
January 10, 1985 |
|
KARTAR SINGH Vs. ADDITIONAL DIRECTOR
|
September 3, 1985 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
January 24, 1985 |
|
KARTAR SINGH Vs. RISAL SINGH
|
May 3, 1985 |
|
KARTAR SINGH AND OTHERS Vs. STATE OF HARYANA
|
November 26, 1985 |
|
KARTAR SINGH LAMBARDAR Vs. STATE OF HARYANA
|
January 8, 1985 |
|
KASHMIR CHAND Vs. BHAGWAN DASS
|
March 22, 1985 |
|
KASHMIRI LAL SALUJA AND OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB (TAXATION), CHANDIGARH AND OTHERS
|
October 11, 1985 |
|
KASTURI LAL Vs. STATE OF PUNJAB
|
August 28, 1985 |
|
KASTURI LAL GANDHI Vs. PREM KISHORE
|
January 8, 1985 |
|
KAURA RAM Vs. SHEO NARAIN
|
February 25, 1985 |
|
KEHAR SINGH Vs. STATE OF PUNJAB
|
January 21, 1985 |
|
KEHAR SINGH Vs. ISHWAR
|
December 19, 1985 |
|
KESAR SINGH Vs. STATE OF HARYANA
|
October 30, 1985 |
|
KESHO DASS Vs. CHANDRA BHAN
|
November 7, 1985 |
|
KESRI BAI Vs. JIT SINGH
|
May 1, 1985 |
|
KHARAITI LAL Vs. BHAGWAN SARUP
|
December 3, 1985 |
|
KHARAITI LAL, BANARASI LAL, PANNA LAL Vs. SMT. KAMALA VATI
|
February 6, 1985 |
|
KHAZAN SINGH Vs. STATE OF PUNJAB
|
November 4, 1985 |
|
KHUSHI RAM Vs. OM PARKASH
|
September 13, 1985 |
|
KIKKAR SINGH Vs. STATE OF PUNJAB
|
December 4, 1985 |
|
KISHAN SINGH BEDI Vs. KHARAITI RAM AND OTHERS
|
August 30, 1985 |
|
KISHORE CHAND AND ANR Vs. BIHARI LAL SHARMA AND ANR
|
July 15, 1985 |
|
KOORA RAM (DECEASED) AND ORS Vs. PRABHU
|
December 12, 1985 |
|
KRISHAN CHAND Vs. TATE OF HARYANA
|
August 13, 1985 |
|
KRISHAN CHAND Vs. SADHU
|
January 24, 1985 |
|
KRISHAN CHAND & BHAGWAN DAS Vs. GOBIND RAM
|
March 22, 1985 |
|
KRISHAN GOPAL Vs. STATE OF HARYANA
|
September 5, 1985 |
|
KRISHAN KUMAR ALIAS KRISHAN Vs. STATE OF HARYANA
|
January 21, 1985 |
|
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 19, 1985 |
|
KRISHAN LAL Vs. VIRENDER KUMAR
|
May 17, 1985 |
|
KRISHAN LAL Vs. PUNJAB, BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION
|
May 1, 1985 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
January 29, 1985 |
|
KRISHNA FOUNDRY WORKS Vs. ADMINISTRATOR, MUNICIPALITY AMBALA CITY
|
February 11, 1985 |
|
KRISHNA SACHDEVA Vs. HANS RAJ
|
April 17, 1985 |
|
KULBIR CHAND Vs. KEWAL KRISHAN
|
August 13, 1985 |
|
KULDIP SINGH Vs. SURINDER KAUR
|
July 30, 1985 |
|
KULDIP SINGH Vs. PARKASH CHAND
|
January 1, 1985 |
|
KULDIP SINGH PANNU Vs. PUNJABI UNIVERSITY, PATIALA
|
March 14, 1985 |
|
KUNDAN LAL Vs. BALDEV RAJ
|
February 16, 1985 |
|
KUNDAN LAL Vs. STATE OF PUNJAB
|
March 29, 1985 |
|
KUNDAN LAL Vs. SMT. PRITAM KAUR AND ANR.
|
March 13, 1985 |
|
KUNDAN SINGH Vs. GURNAM SINGH
|
May 22, 1985 |
|
KUNDAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 22, 1985 |
|
L RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME-TAX
|
July 10, 1985 |
|
L.D. KHANNA Vs. SURINDER GILL
|
September 16, 1985 |
|
L.D. KHANNA Vs. J.K. PURI
|
April 12, 1985 |
|
LABH KAUR Vs. RANJIT SINGH
|
April 30, 1985 |
|
LACHHMAN DASS Vs. UNION TERRITORY, CHANDIGARH
|
January 9, 1985 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
September 10, 1985 |
|
LACHHMI DEVI Vs. SATYA WATI
|
January 21, 1985 |
|
LADY DR. AJIT KAUR Vs. STATE OF PUNJAB
|
September 4, 1985 |
|
LAJPAT RAI Vs. SUB DIVISIONAL OFFICER-CUM-PRESCRIBED AUTHORITY ILAQA MAGISTRATE, THANESAR
|
August 19, 1985 |
|
LAKHA SINGH, HEAD CONSTABLE AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
August 5, 1985 |
|
LAKHBIR SINGH Vs. KUMARI VEENA
|
January 30, 1985 |
|
LAKHI RAM Vs. STATE OF HARYANA AND ANR.
|
August 5, 1985 |
|
LAL CHAND Vs. STATE OF PUNJAB
|
September 25, 1985 |
|
LAL CHAND Vs. FOREIGN EXCHANGE REGULATION BOARD, NEW DELHI
|
March 13, 1985 |
|
LAL CHAND Vs. RICHHPAL SINGH AND OTHERS
|
July 16, 1985 |
|
LAL CHAND DES RAJ SINGH HUKAM CHAND Vs. COMMISSIONER OF INCOME-TAX
|
October 31, 1985 |
|
LAL CHAND, BALWANT RAI Vs. P N B MOGA
|
July 9, 1985 |
|
LAL SINGH Vs. GURNAM SINGH
|
April 24, 1985 |
|
LALA RAM Vs. STATE OF HARYANA
|
March 5, 1985 |
|
LALIT BHATIA Vs. KIRAN BALA
|
March 26, 1985 |
|
LALJI Vs. DAROPTI
|
November 1, 1985 |
|
LAUTI RAM Vs. JODHA RAM
|
August 9, 1985 |
|
LAXMAN Vs. STATE OF HARYANA
|
August 14, 1985 |
|
LAXMAN DASS AGGARWAL Vs. A.K. BAHAL
|
November 18, 1985 |
|
LAXMI RICE AND DAL MILLS, LADWA AND OTHERS Vs. ASSESSING AUTHORITY, KURUKSHETRA AND ANOTHER
|
January 16, 1985 |
|
LEELA DEVI Vs. POORAN
|
January 18, 1985 |
|
LEELA RANI Vs. MANGAT RAI
|
April 19, 1985 |
|
LEKH RAM Vs. KULWANT RAI
|
May 27, 1985 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PUSHPA MEHRA
|
January 31, 1985 |
|
LOHGARH CO-OP AGRICULTURAL SERVICE SOCIETY LTD Vs. SURJIT SINGH
|
July 12, 1985 |
|
LT COL MICHEAL A R SKINNER Vs. MAN KRISHAN
|
August 29, 1985 |
|
LUDHIANA IMPROVEMENT TRUST Vs. HARI SHANKAR
|
January 22, 1985 |
|
LUTHRA RUBBER INDUSTRIES Vs. STATE OF PUNJAB
|
February 27, 1985 |
|
LUXMI ALIAS GOGLI (MINOR) Vs. MAHENDER SINGH
|
October 16, 1985 |
|
M M SEHGAL Vs. SEHGAL PAPERS LTD
|
August 23, 1985 |
|
M P BANSAL Vs. DIST EMPLOYMENT OFFICER PATHANKOT
|
March 16, 1985 |
|
M/S ALCAN INDIA, FARIDABAD Vs. M/S RUP CHAND UTTAM CHAND INDUSTRIES, DELHI
|
November 19, 1985 |
|
M/S DEWAS TEXTILE MILLS PRIVATE LIMITED Vs. M/S MAHAVIR SPINNING MILLS LTD. AND OTHERS
|
July 26, 1985 |
|
M/S NEW MODEL INDUSTRIES PVT. LTD., Vs. M/S TALWAR MILLS STORE
|
May 1, 1985 |
|
M/S. GANESH STEEL & ALLIED INDUSTRIES Vs. STATE OF PUNJAB
|
March 16, 1985 |
|
M/S. JAI KISHAN PARSHOTAM DASS Vs. S.P. SINGH SOOD AND OTHERS
|
March 19, 1985 |
|
M/S. RAM DHAN DAS RAMJI DAS SETHI, FEROZEPORE CITY Vs. SHRI DESH BANDHU AND ANR.
|
February 6, 1985 |
|
M/S. UNIVERSAL FASTENERS AND OTHERS Vs. BANK OF BARODA AND ANOTHER
|
September 25, 1985 |
|
M/S. VEDSONS STEELS & WIRES PVT. LTD Vs. UNION OF INDIA
|
March 16, 1985 |
|
MADAN LAL Vs. MADAN LAL
|
March 18, 1985 |
|
MADAN LAL Vs. SHIV NARAIN
|
September 3, 1985 |
|
MADAN LAL Vs. STATE OF HARYANA
|
March 12, 1985 |
|
MADAN LAL Vs. STATE OF HARYANA
|
March 25, 1985 |
|
MADAN LAL Vs. AMAR PHUL AND ORS.
|
September 18, 1985 |
|
MADAN LAL NAHAR Vs. GITA DEVI
|
February 26, 1985 |
|
MADAN MOHAN SINGH Vs. HARBANS LAL
|
May 21, 1985 |
|
MAGHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 16, 1985 |
|
MAHA SINGH Vs. JHARIA
|
July 10, 1985 |
|
MAHABIR PARSHAD DIED Vs. PUNJAB SALTPETRE REFINERY PRIVATE LTD
|
January 17, 1985 |
|
MAHANT BUDH DAS Vs. SANT JAMNA DAS AND OTHERS
|
March 26, 1985 |
|
MAHANT MAST RAM AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
March 22, 1985 |
|
MAHANT SANT SARUP Vs. STATE OF PUNJAB
|
January 22, 1985 |
|
MAHARAJ KRISHAN DEWAN Vs. STATE OF HARYANA
|
July 11, 1985 |
|
MAI CHAND Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER, HARYANA
|
November 21, 1985 |
|
MAJOR HAR SARUP GOEL Vs. CHHOTE LAL RESIDENT OF LADWA
|
August 12, 1985 |
|
MAJOR KESHAV CHANDRA SINGH Vs. RANI
|
April 10, 1985 |
|
MAJOR SINGH Vs. PUNJAB STATE SMALL INDUSTRIES CORPORATION LIMITED
|
August 12, 1985 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
September 2, 1985 |
|
MALKIAT DEVI Vs. NARESH SINGH AND ANOTHER
|
December 6, 1985 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
February 7, 1985 |
|
MAM CHAND Vs. STATE OF HARYANA
|
March 26, 1985 |
|
MAN KAURI Vs. SAT PAUL
|
July 10, 1985 |
|
MAN SINGH Vs. STATE OF HARYANA
|
August 16, 1985 |
|
MANAK LAL TAYAL Vs. JOG DHAYAN SINGAL
|
July 9, 1985 |
|
MANGA SINGH Vs. STATE OF PUNJAB
|
August 5, 1985 |
|
MANGAL DASS Vs. STATE OF HARYANA
|
November 5, 1985 |
|
MANGAL SINGH Vs. STATE OF PUNJAB
|
September 9, 1985 |
|
MANGAT RAM Vs. BHAGWAN SINGH
|
May 6, 1985 |
|
MANGAT RAM Vs. RAM PIARI
|
May 31, 1985 |
|
MANGAT SINGH Vs. OM PARKASH
|
August 7, 1985 |
|
MANGE RAM Vs. COLLECTOR, SONEPAT
|
November 6, 1985 |
|
MANGE RAM Vs. SUB-DIVISIONAL MAGISTRATE
|
May 17, 1985 |
|
MANJIT KAUR Vs. NARINDER SINGH
|
July 17, 1985 |
|
MANJIT SINGH Vs. UNION TERRITORY CHANDIGARH
|
August 2, 1985 |
|
MANKESHWAR DASS Vs. STATE OF PUNJAB
|
March 6, 1985 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
January 23, 1985 |
|
MANMOHAN SINGH GHAI AND ANOTHER Vs. MUNICIPAL COMMITTEE, LUDHIANA
|
December 25, 1985 |
|
MANMOHAN SINGH NARANG Vs. M/S. SHIVALIK SAVINGS AND GENERAL INVESTMENT PVT. LTD.
|
December 2, 1985 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
May 29, 1985 |
|
MANOHAR LAL Vs. DEV PAUL
|
July 19, 1985 |
|
MANOHAR LAL Vs. DEWAN CHAND
|
May 9, 1985 |
|
MANOHAR LAL AND ANR Vs. OM PARKASH AND ORS
|
May 8, 1985 |
|
MANOHAR LAL AND ANR. Vs. DEWAN CHAND AND ORS.
|
April 24, 1985 |
|
MANOHAR LAL AND OTHERS Vs. NARINDER SINGH AND ANOTHER
|
August 2, 1985 |
|
MANOHAR SINGH Vs. AMAR SINGH
|
May 8, 1985 |
|
MANPHOOL Vs. SAMPAT
|
August 27, 1985 |
|
MARKET COMMITTEE, SAFIDON Vs. SHEETAL PARKASH
|
September 19, 1985 |
|
MARUTI UDYOG LTD Vs. STATE OF HARYANA AND TWO ORS
|
October 31, 1985 |
|
MASTER SARDUL SINGH Vs. STATE OF PUNJAB AND ANR.
|
March 20, 1985 |
|
MAUJI RAM Vs. STATE OF HARYANA
|
July 23, 1985 |
|
MAYA DEVI Vs. LAL CHAND
|
September 21, 1985 |
|
MAYA DEVI Vs. KARTAR BUS SERVICE LTD
|
May 3, 1985 |
|
MEERA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1985 |
|
MEGH RAJ Vs. RAGHUBIR SINGH AND OTHERS
|
March 14, 1985 |
|
MEHAL SINGH Vs. STATE OF HARYANA
|
May 17, 1985 |
|
MEHAR CHAND SAHARAN Vs. RAVINDER KUMAR
|
July 18, 1985 |
|
MEHAR SINGH Vs. KEHAR SINGH
|
August 8, 1985 |
|
MEHAR SINGH Vs. GRAM SABHA OF VILLAGE PATHIAL
|
September 25, 1985 |
|
MEHAR SINGH Vs. GIAN SINGH
|
February 19, 1985 |
|
MEHMA SINGH Vs. DHAN KAUR
|
November 28, 1985 |
|
MEHNGA AND OTHERS Vs. MAJOR SINGH AND ANOTHER
|
May 14, 1985 |
|
MEHNGA SINGH Vs. FINANCIAL COMMISSIONER
|
April 26, 1985 |
|
MESSERS ANAND ELECTRICAL STORE Vs. STATE OF PUNJAB AND ANOTHER
|
March 27, 1985 |
|
MESSERS GILTON ELECTRICALS Vs. FOOD CORPORATION OF INDIA
|
April 8, 1985 |
|
MESSERS INDUSTRIAL CABLES (INDIA) LIMITED Vs. HINDUSTAN ALUMINIUM CORPORATION LIMITED AND OTHERS
|
April 8, 1985 |
|
MESSRS JOHRI MAL RAM LAL Vs. PARSHOTAM DASS
|
December 19, 1985 |
|
MESSRS KISHORI LAL PREM NATH Vs. VED PARKASH
|
August 16, 1985 |
|
MESSRS SUMAN LIGHT HOSIERY Vs. JASWANT SINGH
|
May 15, 1985 |
|
MIHAN SINGH Vs. STATE OF PUNJAB
|
January 17, 1985 |
|
MILKHA SINGH Vs. MOHINDER SINGH
|
October 24, 1985 |
|
MISRI Vs. FINANCIAL COMMISSIONER HARYANA
|
February 12, 1985 |
|
MIT SINGH Vs. RUR SINGH AND OTHERS
|
July 11, 1985 |
|
MITTAL PIPE MANUFACTURING COMPANY Vs. STATE OF HARYANA
|
November 8, 1985 |
|
MITTAR SAIN Vs. BASANT LAL
|
February 25, 1985 |
|
MODAN SINGH AND OTHERS Vs. KHETA SINSH
|
September 20, 1985 |
|
MOGA TRANSPORT COMPANY PVT Vs. KRISHAN KUMAR GOEL
|
May 9, 1985 |
|
MOHAN LAL Vs. SMT. SHANTI DEVI
|
January 11, 1985 |
|
MOHAN LAL Vs. RAMJI DASS
|
December 3, 1985 |
|
MOHAN LAL ALIAS BHURA RAM Vs. STATE OF PUNJAB
|
July 31, 1985 |
|
MOHAN LAL GUPTA Vs. STATE OF HARYANA
|
September 9, 1985 |
|
MOHAN ROLLER FLOUR MILLS Vs. STATE OF PUNJAB
|
August 27, 1985 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
January 28, 1985 |
|
MOHAN SINGH Vs. STATE OF HARYANA THROUGH COLLECTOR, SIRSA
|
April 30, 1985 |
|
MOHAN SINGH Vs. HARBANS KAUR
|
February 22, 1985 |
|
MOHANJIT SINGH Vs. SMT. RAVINDER KAUR
|
August 5, 1985 |
|
MOHANJIT SINGH Vs. RAVINDER KAUR
|
May 7, 1985 |
|
MOHIDNER SINGH Vs. BABU SINGH
|
September 13, 1985 |
|
MOHINDER KAUR Vs. SURINDER KUMAR
|
January 16, 1985 |
|
MOHINDER KAUR Vs. RANA JOGINDER SINGH
|
February 13, 1985 |
|
MOHINDER KAUR Vs. THE MALWA BUS SERVICE PRIVATE LTD. MOGA, THROUGH JASBIR KAUR
|
May 23, 1985 |
|
MOHINDER KAUR Vs. SURINDERPAL SINGH
|
December 12, 1985 |
|
MOHINDER MASIH Vs. STATE OF PUNJAB
|
October 24, 1985 |
|
MOHINDER PAL SINGH Vs. BHUPINDER KAUR
|
July 11, 1985 |
|
MOHINDER SINGH Vs. HARBANS KAUR
|
August 12, 1985 |
|
MOHINDER SINGH Vs. GURDIAL KAUR
|
February 11, 1985 |
|
MOHINDER SINGH Vs. RATTAN KAUR
|
February 27, 1985 |
|
MOHINDER SINGH Vs. JASWANT SINGH
|
September 3, 1985 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 12, 1985 |
|
MOHTA INDUSTRIES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 8, 1985 |
|
MOLINS OF INDIA LTD. Vs. STATE OF PUNJAB
|
July 12, 1985 |
|
MONIKA KNITTING WORKS Vs. MUKESH CHANDER ADYA AND OTHERS
|
October 31, 1985 |
|
MOOL CHAND Vs. STATE OF PUNJAB
|
January 28, 1985 |
|
MOOL CHAND Vs. TRIPTA BAKHSHI
|
March 18, 1985 |
|
MOOLA SINGH Vs. PURAN SINGH
|
August 11, 1985 |
|
MOTI LAL BANERJEE Vs. STATE OF HARYANA
|
August 26, 1985 |
|
MR. BHUPINDER SINGH AND OTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
October 25, 1985 |
|
MST. GURDEV KAUR AND OTHERS Vs. MST. CHANNO
|
September 3, 1985 |
|
MUKAND SINGH Vs. STATE OF PUNJAB
|
January 31, 1985 |
|
MUKAND SINGH S Vs. STATE OF PUNJAB
|
March 14, 1985 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
November 25, 1985 |
|
MUKHTIAR SINGH, ADVOCATE Vs. STATE OF HARYANA
|
July 10, 1985 |
|
MULKH RAJ Vs. RAJ KUMAR
|
July 22, 1985 |
|
MULTANI Vs. PRITAM SINGH
|
May 16, 1985 |
|
MUNICIPAL COMMITTEE Vs. BALDEV PARSAD
|
February 12, 1985 |
|
MUNICIPAL COMMITTEE SIRHIND Vs. VIJAY RANI
|
March 20, 1985 |
|
MUNICIPAL COMMITTEE, KAPURTHALA Vs. RAM SARUP
|
September 20, 1985 |
|
MUNICIPAL COMMITTEE, NABHA Vs. PADAM KUMAR
|
July 25, 1985 |
|
MUNICIPAL COMMITTEE, SAMANA Vs. BALDEV DUTT AND OTHERS
|
December 13, 1985 |
|
MUNICIPALITY JAGADHRI Vs. APPELLATE AUTHORITY AND OTHER
|
April 11, 1985 |
|
MUNNA LAL Vs. STATE
|
March 14, 1985 |
|
MUNSHI RAM Vs. HARI RAM
|
February 7, 1985 |
|
MUNSHI RAM Vs. VIMAL KUMAR
|
April 25, 1985 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
August 16, 1985 |
|
MURARI LAL Vs. INCOME-TAX OFFICER A WARD
|
January 18, 1985 |
|
MURLI DHAR Vs. SANATAM DHARAM HIGH SCHOOL
|
February 19, 1985 |
|
MURTI RAM Vs. SHRI RAM PARKASH
|
October 31, 1985 |
|
MURTI THAKAR JI MAHARAJ, THAKAR DWARA, SANGRUR Vs. BHAGWAN DASS AND OTHERS
|
September 4, 1985 |
|
N.S. STEELS PRIVATE LTD. THROUGH PAWAN KUMAR Vs. UNION OF INDIA
|
September 21, 1985 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
May 16, 1985 |
|
NACHHATTAR SINGH Vs. HARCHARAN KAUR
|
September 9, 1985 |
|
NACHHATTAR SINGH Vs. JAGIR KAUR
|
September 26, 1985 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
November 21, 1985 |
|
NACHHATTER SINGH Vs. STATE OF PUNJAB
|
February 1, 1985 |
|
NAGIN CHAND Vs. KAUSHALYA
|
January 7, 1985 |
|
NAGINA SINGH Vs. GURDIP SINGH AND OTHERS
|
March 19, 1985 |
|
NAGINDER KAUR Vs. BALWANT SINGH
|
November 28, 1985 |
|
NAHAR SINGH Vs. KAKU RAM
|
July 8, 1985 |
|
NAHAR SINGH S/O CHANAN SINGH Vs. STATE OF PUNJAB
|
January 7, 1985 |
|
NAIB SINGH Vs. SADA RAM
|
September 2, 1985 |
|
NAM ADHAR JALOTA Vs. RAMESH CHAND
|
February 12, 1985 |
|
NANAK CHAND Vs. STATE OF PUNJAB
|
May 28, 1985 |
|
NAND LAL Vs. TAX RECOVERY OFFICER
|
December 10, 1985 |
|
NAND LAL Vs. RAJA RAM
|
December 10, 1985 |
|
NAND LAL AND OTHERS Vs. TULSI AND OTHERS
|
September 13, 1985 |
|
NAND LAL NANDWANI Vs. BHAGWAN DASS
|
May 8, 1985 |
|
NARAIN DASS BHAGWAN DASS Vs. BHARPAI AND OTHERS
|
January 16, 1985 |
|
NARESH KUMAR & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
January 14, 1985 |
|
NARINDER KUMAR Vs. SMT. SHOBHA
|
October 29, 1985 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
March 1, 1985 |
|
NARINDER SINGH Vs. KISHORE CHAND
|
April 10, 1985 |
|
NARINDER SINGH Vs. ANOOP SINGH AND ANOTHER
|
March 28, 1985 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
July 8, 1985 |
|
NARINJAN SINGH Vs. STATE OF PUNJAB
|
February 28, 1985 |
|
NASIB CHAND, PARTNER OF SUPER TRADING AGENCY Vs. STATE OF PUNJAB
|
September 10, 1985 |
|
NASIB SINGH Vs. STATE OF HARYANA
|
August 1, 1985 |
|
NATHI Vs. GHANSI
|
April 12, 1985 |
|
NATHI RAM GOEL Vs. THE STATE OF PUNJAB AND OTHERS
|
August 26, 1985 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SANT KAUR
|
April 15, 1985 |
|
NAURANG SINGH Vs. UNION TERRITORY CHANDIGARH
|
February 8, 1985 |
|
NAURANG SINGH Vs. STATE OF HARYANA
|
August 8, 1985 |
|
NAVEEN GENERAL STORE Vs. STEPAN CHEMICALS LTD
|
December 6, 1985 |
|
NAZAR SINGH Vs. DEPUTY COMMISSIONER SANGRUR
|
December 12, 1985 |
|
NAZIR KHAN Vs. SIRI CHAND PROPRIETOR ROZY STORES
|
August 13, 1985 |
|
NEELAM Vs. VINOD KUMAR
|
October 7, 1985 |
|
NEK SINGH Vs. GURNAM KAUR
|
March 1, 1985 |
|
NEK SINGH AND OTHERS Vs. BHAG STNGH AND OTHERS
|
September 23, 1985 |
|
NETAR RAM AND OTHERS Vs. HANS RAJ AND OTHERS
|
February 28, 1985 |
|
NEW INDIA ASSURANCE CO LTD Vs. IND KAUR
|
September 2, 1985 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHARAN KAUR
|
November 20, 1985 |
|
NEW INDIA ASSURANCE CO LTD Vs. GURMIT KAUR
|
May 9, 1985 |
|
NEW INDIA ASSURANCE CO. LTD Vs. JAGDEEP RIAR
|
August 22, 1985 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KAUR AND ORS.
|
January 15, 1985 |
|
NIRANJAN LAL Vs. MUNICIPALITY BHATINDA
|
April 12, 1985 |
|
NIRKEWAL DASS Vs. MAHANT RAM ROOP AND OTHERS
|
September 9, 1985 |
|
NIRMAL CHAND Vs. SOHAN LAL
|
March 15, 1985 |
|
NIRMAL KAUR Vs. PREM LATA SOOD
|
May 20, 1985 |
|
NIRMAL SINGH Vs. AMAR KAUR
|
March 16, 1985 |
|
NIRMI W/O SATBIR SINGH Vs. SATBIR SINGH S/O SHIB DHAN
|
January 7, 1985 |
|
NITCO ROADWAYS PVT LTD Vs. MUNICIPAL CORPORATION LUDHIANA
|
September 4, 1985 |
|
NORATA RAM BAL KRISHAN Vs. BASTA SINGH
|
January 10, 1985 |
|
O.P. MODI Vs. KARTARI
|
March 5, 1985 |
|
OM CHAND Vs. RAMA RANI
|
May 7, 1985 |
|
OM PARKASH Vs. STATE OF HARYANA
|
September 9, 1985 |
|
OM PARKASH Vs. COMMISSIONER OF INCOME-TAX
|
July 15, 1985 |
|
OM PARKASH Vs. NARAIN PARSHAD
|
January 14, 1985 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 16, 1985 |
|
OM PARKASH BHASIN Vs. STATE OF HARYANA
|
March 25, 1985 |
|
OM PRAKASH Vs. ROSHANI
|
July 10, 1985 |
|
OMKAR SINGH Vs. THE MANAGING COMMITTEE, GIANPURA COLLEGE, GHARAUNDA, KARNAL AND OTHERS
|
April 25, 1985 |
|
ONKAR NATH Vs. BASHEER
|
August 24, 1985 |
|
ORIENTAL INSURANCE CO LTD Vs. SITLA PARSHAD
|
August 7, 1985 |
|
P S E B PATIALA AND ANOTHER Vs. KARTAR COLONIZERS PVT LTD
|
January 8, 1985 |
|
P S E BOARD Vs. A T T AGENCIES AMBALA
|
September 27, 1985 |
|
P U CHANDIGARH AND ANOTHER Vs. MOULICK AND ANOTHER
|
April 19, 1985 |
|
P.K. BANERJEE Vs. STATE OF PUNJAB
|
August 29, 1985 |
|
P.L. SETHI AND ANOTHER Vs. REGISTRAR (APPOINTED UNDER THE COMPANIES ACT) FOR PUNJAB
|
February 15, 1985 |
|
P.S. RAWAT Vs. RAM LAL ARORA
|
November 19, 1985 |
|
PADAM Vs. SOHAN LAL
|
May 20, 1985 |
|
PADMA VATI Vs. DASAUNDHI RAM
|
September 12, 1985 |
|
PAHU MAL Vs. CHHAJU RAM
|
April 29, 1985 |
|
PALA SINGH Vs. JAGIR KAUR
|
November 14, 1985 |
|
PANDIT BISHAN SARUP Vs. PREM NARAIN
|
August 8, 1985 |
|
PANNI LAL Vs. DAYA RAM
|
May 1, 1985 |
|
PAPPU Vs. STATE OF PUNJAB
|
February 6, 1985 |
|
PARAMJIT SINGH Vs. TARA CHAND
|
September 16, 1985 |
|
PARAMJIT SINGH Vs. GURMIT KAUR
|
August 12, 1985 |
|
PARAMJIT SINGH Vs. BALWINDER KAUR
|
January 9, 1985 |
|
PARBHU RAM ALIAS PHUL SINGH Vs. MOLU RAM
|
May 29, 1985 |
|
PARDEEP KUMAR Vs. SUNITA RAMPAL
|
December 20, 1985 |
|
PARKASH Vs. STATE OF HARYANA
|
March 15, 1985 |
|
PARKASH CHAND Vs. HANS RAJ
|
January 18, 1985 |
|
PARKASH CHAND Vs. STATE OF HARYANA
|
February 6, 1985 |
|
PARKASH CHAND Vs. PAL SINGH
|
May 7, 1985 |
|
PARKASH CHAND MOHRA (DECEASED) Vs. FIRM MESSRS ISHAR DASS
|
November 20, 1985 |
|
PARKASH GUPTA Vs. SAT PARKASH ARORA
|
March 18, 1985 |
|
PARKASH WATI Vs. VISHWA NATH
|
August 1, 1985 |
|
PARMA NAND Vs. BABU RAM
|
March 25, 1985 |
|
PARMESHWARI Vs. KAURI
|
October 14, 1985 |
|
PARMINDER SINGH DHILLON Vs. STATE OF PUNJAB
|
April 24, 1985 |
|
PARMOD KUMAR Vs. BHAGWAT SARUP
|
August 12, 1985 |
|
PARO DEVI Vs. SUKH DEVI
|
August 7, 1985 |
|
PARSHOTAM LAL Vs. MATU RAM TRUST JIND
|
January 29, 1985 |
|
PARSHOTAM LAL Vs. STATE OF PUNJAB
|
October 7, 1985 |
|
PARTAP Vs. STATE OF HARYANA
|
September 17, 1985 |
|
PARTAP SINGH Vs. SURJIT SINGH AND ANOTHER
|
July 22, 1985 |
|
PARVATI Vs. RAM CHAND
|
September 4, 1985 |
|
PAUL SINGH Vs. STATE OF PUNJAB
|
September 2, 1985 |
|
PHINNO Vs. PRITO
|
November 30, 1985 |
|
PHUL SINGH Vs. STATE OF HARYANA
|
September 20, 1985 |
|
PIARA LAL Vs. TIRATH SINGH
|
August 26, 1985 |
|
PIARA LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 1985 |
|
PIARA SINGH Vs. KAUSHALYA DEVI GERA
|
December 20, 1985 |
|
PIARA SINGH AND ANR. Vs. CENTRAL BANK OF INDIA AND ORS.
|
December 20, 1985 |
|
PIARE LAL Vs. TELO DEVI
|
April 25, 1985 |
|
PIAREY LAL Vs. KHUSHAL CHAND AND ORS
|
August 24, 1985 |
|
PIRTHI ALIAS PIRTHVI SINGH Vs. DHARAMBIR SINGH AND ORS.
|
August 2, 1985 |
|
PITAMBAR LAL Vs. STATE OF PUNJAB
|
May 13, 1985 |
|
POHKAR Vs. MUSSADI LAL
|
January 29, 1985 |
|
PRAHLAD KUMAR Vs. AVTAR KRISHAN
|
December 4, 1985 |
|
PREM KUMAR Vs. YASH PAUL
|
April 29, 1985 |
|
PREM KUMAR Vs. SHIV RAM
|
August 27, 1985 |
|
PREM LATA Vs. RAMESH KUMAR
|
November 8, 1985 |
|
PREM NATH Vs. STATE OF HARYANA
|
March 11, 1985 |
|
PREMIER THERMATIC P LTD Vs. INDIAN SULPHACID INDUSTRIES LTD
|
March 14, 1985 |
|
PRESTOLITE OF INDIA LTD Vs. UNION OF BANK OF INDIA
|
September 26, 1985 |
|
PRINCE BUS & TRANSPORT CO LTD Vs. STATE OF PUNJAB
|
September 16, 1985 |
|
PRINCESS NALINI RAJYA LAKSMI DEVI Vs. MAHESH CHANDER WALIA
|
August 7, 1985 |
|
PRITAM Vs. STATE OF PUNJAB
|
December 6, 1985 |
|
PRITAM KAUR Vs. CHANAN SINGH AND OTHERS
|
February 8, 1985 |
|
PRITAM KUMAR Vs. NAGAR PALIKA
|
January 30, 1985 |
|
PRITAM SINGH Vs. TARA SINGH
|
February 13, 1985 |
|
PRITAM SINGH Vs. RAJ SAINI
|
October 14, 1985 |
|
PRITAM SINGH Vs. UNION TERRITORY, CHANDIGARH
|
November 22, 1985 |
|
PRITAM SINGH Vs. MEHAL SINGH AND ORS.
|
August 29, 1985 |
|
PRITAM SINGH ALIAS PRITAM DASS Vs. STATE OF PUNJAB
|
March 15, 1985 |
|
PRITAM SINGH PANNU Vs. RATTAN LAL AND OTHERS
|
November 29, 1985 |
|
PRITAM SINGH, A.S.I. Vs. INSPECTOR GENERAL OF POLICE, PUNJAB AND ORS.
|
February 12, 1985 |
|
PRITHVI SINGH Vs. DIRECTOR OF PANCHAYATS
|
September 17, 1985 |
|
PRITHVIRAJ SINGH Vs. PAVANVIR KAUR
|
December 17, 1985 |
|
PROGRESSIVE POLY PLAST CO P LTD Vs. UNION OF INDIA
|
January 31, 1985 |
|
PROVIDENT FUND INSPECTOR Vs. ESSKAY TEXTILES
|
March 4, 1985 |
|
PROVIDENT FUND INSPECTOR Vs. PAUL RUBBER WORKS
|
August 30, 1985 |
|
PT. PARAS RAM Vs. THAKAR SHANKAR DASS
|
September 13, 1985 |
|
PUJYAPAD ADWAIT PUNCH PARMESHWAR PANCHAYAT AKHARA NAYA UDASIN Vs. GIRDHARI LAL
|
March 29, 1985 |
|
PUNJAB & SIND BANK LTD Vs. SURJIT KAUR
|
July 26, 1985 |
|
PUNJAB AND SIND BANK Vs. BHUSHAN TIN BOX INDUSTRIES AND OTHERS
|
November 30, 1985 |
|
PUNJAB KHAND UDYOG LTD Vs. AMAR NATH AGGARWAL
|
October 18, 1985 |
|
PUNJAB NATIONAL BANK Vs. PARMESH KNITTING WORKS
|
August 13, 1985 |
|
PUNJAB RURAL INDUSTRIAL WORKS Vs. PUNJAB FINANCIAL CORPORATION
|
November 20, 1985 |
|
PUNJAB STATE Vs. MEHAR SINGH
|
August 24, 1985 |
|
PUNJAB STATE Vs. BACHAN SINGH AND OTHERS
|
July 12, 1985 |
|
PUNJAB STATE Vs. PREM SINGH
|
January 28, 1985 |
|
PUNJAB STATE Vs. HAKAM SINGH
|
January 15, 1985 |
|
PUNJAB STATE Vs. VIRSA SINGH
|
April 23, 1985 |
|
PUNJAB STATE Vs. KASHMIRA SINGH
|
May 9, 1985 |
|
PUNJAB STATE AND ANOTHER Vs. TARA CHAND
|
January 15, 1985 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. SUBHASH CHANDER KHURANA
|
January 16, 1985 |
|
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ABNASH TEXTILE TRADING AGENCIES
|
September 27, 1985 |
|
PUNJAB STATE, AMRITSAR Vs. ROHNI KUMAR
|
August 7, 1985 |
|
PURAN Vs. STATE OF HARYANA
|
December 23, 1985 |
|
PURAN Vs. STATE OF HARYANA
|
September 23, 1985 |
|
PURAN ALIAS RANBIR ALIAS DHURI Vs. STATE OF HARYANA
|
January 16, 1985 |
|
PURAN CHAND Vs. MUNSHI RAM
|
September 27, 1985 |
|
PURAN CHAND Vs. KRISHAN GOPAL
|
September 26, 1985 |
|
PURAN CHAND Vs. PALO
|
August 8, 1985 |
|
PURAN SINGH Vs. JAGTAR SINGH
|
September 6, 1985 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
November 1, 1985 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
May 28, 1985 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
September 3, 1985 |
|
R. N. HASSIJA (FARIDABAD) Vs. CHUNI LAL
|
October 18, 1985 |
|
R.K. JAIN Vs. J.C. KAPOOR
|
March 12, 1985 |
|
R.S. SEHGAL Vs. THE UNION OF INDIA (UOI) AND ANR.
|
March 22, 1985 |
|
RACHHPAL KAUR Vs. JOGINDER SINGH
|
September 20, 1985 |
|
RACHHPAL SINGH Vs. SOHAN SINGH
|
January 22, 1985 |
|
RADHA Vs. KISHAN LAL
|
December 9, 1985 |
|
RADHE LAL Vs. SMT. BRIJ LATA
|
September 9, 1985 |
|
RAGHBIR SINGH Vs. LALA DINA NATH
|
August 16, 1985 |
|
RAGHVIR SINGH Vs. ADDITIONAL DISTRICT JUDGE, SONEPAT
|
August 27, 1985 |
|
RAJ ALIAS RAJINDER PARKASH Vs. BHAGWAN KAUR
|
February 1, 1985 |
|
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
|
August 6, 1985 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 24, 1985 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
March 22, 1985 |
|
RAJ KUMAR Vs. PURAN CHAND
|
May 8, 1985 |
|
RAJ KUMAR AND OTHERS Vs. MUNICIPAL COMMITTEE, KARNAL AND ANOTHER
|
August 16, 1985 |
|
RAJ KUMAR GUPTA Vs. STATE OF HARYANA
|
July 24, 1985 |
|
RAJ KUMARI Vs. RAJINDER LAL MEHTA
|
March 11, 1985 |
|
RAJ PAUL BHAGRIA Vs. SURINDER KAUR
|
April 11, 1985 |
|
RAJ RANI Vs. HARDISH KUMAR
|
February 14, 1985 |
|
RAJ RANI Vs. NIRANJAN DASS MANOCHA
|
January 15, 1985 |
|
RAJARAM CORN PRODUCTS PUNJAB PRIVATE LIMITED Vs. SUPERINTENDENT CENTRAL EXCISE RANGE PBC
|
November 5, 1985 |
|
RAJASTHAN STATE AGRO INDUSTRIES CORPN. LTD. AND ANR. Vs. KOER SINGH AND ORS.
|
May 10, 1985 |
|
RAJBIR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
May 22, 1985 |
|
RAJEEV JOHAR Vs. PRINCIPAL GOVT MEDICAL COLLEGE ROHTAK
|
April 23, 1985 |
|
RAJESH Vs. JAMNA DAS
|
January 6, 1985 |
|
RAJESHWAR PERSHAD L Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1985 |
|
RAJESWARI DEVI Vs. CHANDER SARUP
|
March 11, 1985 |
|
RAJINDER KISHORE Vs. KESAR DASS
|
May 7, 1985 |
|
RAJINDER PARSHAD Vs. STATE OF HARYANA
|
December 25, 1985 |
|
RAJINDER PAUL SHARMA Vs. THE COMMISSIONER JULLUNDHAR DIVISION, JULLUNDHAR
|
November 19, 1985 |
|
RAJINDER SINGH Vs. DEPUTY COMMISSIONER, GURGAON
|
May 23, 1985 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
November 4, 1985 |
|
RAJINDER SINGH Vs. DY COMMR GURGAON
|
May 23, 1985 |
|
RAJINDER SINGH KANWAR Vs. SANTOSH KUMARI
|
May 13, 1985 |
|
RAJPAL SINGH Vs. UNION OF INDIA
|
December 20, 1985 |
|
RAJPAL SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 20, 1985 |
|
RAKESH KUMAR JAIN Vs. HIRA LAL
|
August 22, 1985 |
|
RAKHA SINGH Vs. BABU SINGH AND OTHERS
|
January 31, 1985 |
|
RAM AVTAR Vs. STATE OF HARYANA
|
September 9, 1985 |
|
RAM CHANDER Vs. GANESH DASS
|
February 16, 1985 |
|
RAM GOPAL AND OTHERS Vs. HIRA AND OTHERS
|
May 30, 1985 |
|
RAM GOPAL BANARSI DASS Vs. SATISH KUMAR
|
September 5, 1985 |
|
RAM KANWAR Vs. PARTAP SINGH AND ANOTHER
|
September 3, 1985 |
|
RAM KISHAN Vs. CHIEF CANAL OFFICER, HARYANA
|
November 5, 1985 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
October 15, 1985 |
|
RAM KISHAN Vs. SHANKAR LAL
|
August 5, 1985 |
|
RAM KISHAN Vs. MAST RAM
|
August 26, 1985 |
|
RAM KRISHAN (NARNAUL) Vs. SANTRA DEVI
|
January 31, 1985 |
|
RAM KUMAR Vs. JAGDISH
|
September 13, 1985 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 28, 1985 |
|
RAM KUMAR AND CO Vs. STATE OF HARYANA
|
August 6, 1985 |
|
RAM LAL Vs. ASHOK KUMAR
|
February 14, 1985 |
|
RAM MURTI Vs. GIAN CHAND
|
August 28, 1985 |
|
RAM NARAIN Vs. BANWARI LAL
|
August 16, 1985 |
|
RAM NARAIN PALIWAL Vs. COMMISSIONER OF INCOME-TAX
|
October 18, 1985 |
|
RAM NARAIN TYAGI Vs. STATE OF HARYANA AND ORS.
|
February 7, 1985 |
|
RAM NATH Vs. BALDEV RAJ CHAWLA
|
April 19, 1985 |
|
RAM NATH Vs. STATE OF HARYANA
|
March 11, 1985 |
|
RAM NATH CHANDOK AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 15, 1985 |
|
RAM PARKASH Vs. KESHO RAM AGGARWAL
|
August 9, 1985 |
|
RAM PARKASH Vs. STATE OF PUNJAB
|
May 1, 1985 |
|
RAM PARKASH JERATH Vs. OM PARKASH VIJ
|
November 4, 1985 |
|
RAM PARTAP Vs. STATE OF HARYANA
|
February 8, 1985 |
|
RAM PIARI Vs. STATE OF PUNJAB
|
October 24, 1985 |
|
RAM PRASAD AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 22, 1985 |
|
RAM RAKHA S/O SH. BRIJ LAL Vs. BALMUKAND S/O SH. GURDAS RAM
|
November 30, 1985 |
|
RAM RAKHA SINGH Vs. PRITAM SINGH AND OTHERS
|
April 22, 1985 |
|
RAM RATI DEVI Vs. STATE OF HARYANA AND ORS.
|
July 30, 1985 |
|
RAM RATTAN Vs. SUSHIL CHAND
|
January 30, 1985 |
|
RAM RICHHPAL Vs. SHER SINGH
|
February 26, 1985 |
|
RAM SARUP Vs. STATE OF HARYANA
|
January 23, 1985 |
|
RAM SARUP Vs. PUSHPA
|
August 30, 1985 |
|
RAM SINGH Vs. PAT RAM (DECEASED) AND OTHERS
|
December 6, 1985 |
|
RAM SINGH Vs. UTTAM CHAND
|
February 11, 1985 |
|
RAMESH CHAND Vs. KRISHAN KUMAR
|
February 4, 1985 |
|
RAMESH KUMAR Vs. SUBHASH CHANDER
|
August 9, 1985 |
|
RAMESH KUMAR Vs. STATE THROUGH GOVERNMENT FOOD INSPECTOR
|
September 19, 1985 |
|
RAMESH KUMAR Vs. BIMLA DEVI
|
August 6, 1985 |
|
RAMESHWAR Vs. JOGINDER SINGH
|
August 29, 1985 |
|
RAMPHAL Vs. STATE OF HARYANA
|
May 23, 1985 |
|
RANBIR KAUR BINDRA Vs. SITAL PARKASH JAIN
|
September 26, 1985 |
|
RANI DEVI Vs. HUSSAN LAL
|
January 13, 1985 |
|
RANJIT KAUR Vs. HARJIT SINGH
|
January 22, 1985 |
|
RANJIT KAUR Vs. JAGDEV SINGH
|
May 1, 1985 |
|
RANJIT KUMAR Vs. MOHAN SINGH
|
August 12, 1985 |
|
RANJIT SINGH Vs. KARTARA RAM AND ANOTHER
|
August 8, 1985 |
|
RASIK VERJIVAN JETHA Vs. SHRI A V S SAXENA, FACTORY MANAGER, H M M LTD
|
October 30, 1985 |
|
RATAN SINGH Vs. RAM PARKASH
|
May 8, 1985 |
|
RATTAN CHAND Vs. PUNJAB STATE AND ANOTHER
|
July 18, 1985 |
|
RATTAN SINGH Vs. GRAM SABHA BUDHA THEH
|
January 9, 1985 |
|
RATTAN SINGH Vs. STATE OF HARYANA
|
April 20, 1985 |
|
RATTI RAM Vs. SAT NARYAIN
|
July 23, 1985 |
|
RAVI CHAND MANGLA AND ORS. Vs. LAKSHMI NARAIN
|
August 26, 1985 |
|
RAWEL KAUR Vs. MOHINDER SINGH
|
May 17, 1985 |
|
RESHAM SINGH Vs. MANMOHAN SINGH
|
January 30, 1985 |
|
RESHIMA RANI Vs. RAVINDER PAHWA
|
July 16, 1985 |
|
RISHI DEV ANAND Vs. STATE OF UNION TERRITORY OF CHANDIGARH
|
January 16, 1985 |
|
RISHI KUMAR Vs. STATE OF PUNJAB
|
September 24, 1985 |
|
RISHI PARKASH Vs. STATE OF HARYANA
|
January 15, 1985 |
|
ROHI RAM AND OTHERS Vs. MUKHTIAR KAUR AND OTHERS
|
November 21, 1985 |
|
ROHTAK DISTRICT TRANSPORT COOPERATIVE SOCIETY LTD. Vs. INDER KAUR AND OTHERS
|
December 6, 1985 |
|
ROMESH CHANDER Vs. SUDESH KUMARI
|
November 21, 1985 |
|
ROMESH CHANDER, HISSAR Vs. KAUSHALYA DEVI
|
August 13, 1985 |
|
ROMESH KUMAR Vs. ATMA DEVI
|
August 9, 1985 |
|
ROMESH KUMAR Vs. ATMA DEVI
|
July 12, 1985 |
|
ROMESH KUMAR Vs. BHAGWAN DASS AHUJA
|
October 25, 1985 |
|
ROOP RAI TIMBER WORKS Vs. KAMALJIT KAUR
|
July 18, 1985 |
|
ROSHAN LAL Vs. RAJ KUMAR
|
September 2, 1985 |
|
ROVINDERPAL SINGH Vs. UNION TERRITORY CHANDIGARH
|
November 29, 1985 |
|
RUBICON STEELS Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 1985 |
|
RULIA RAM Vs. CHUHAR SINGH
|
February 19, 1985 |
|
RUPINDER SINGH Vs. JASWANT SINGH
|
May 28, 1985 |
|
S HARPREET SINGH Vs. STATE OF PUNJAB
|
September 27, 1985 |
|
S HIRA SINGH Vs. STATE OF PUNJAB
|
May 6, 1985 |
|
S K MARWAHA Vs. UNION TERRITORY CHANDIGARH
|
July 26, 1985 |
|
S.N. PANDEY, MARKETING MANAGER, NATIONAL FERTILIZER LTD. Vs. STATE OF PUNJAB
|
August 29, 1985 |
|
S.S. JAIN SABHA Vs. SURINDER KUMAR
|
March 16, 1985 |
|
SAHI RAM Vs. STATE OF HARYANA
|
November 30, 1985 |
|
SAHYOGATA DEVI Vs. LALIT KUMAR KHURANA
|
January 1, 1985 |
|
SALIG RAM SHARMA Vs. VAID JAGAN NATH SHARMA
|
February 8, 1985 |
|
SALWINDER SINGH Vs. STATE OF PUNJAB
|
February 27, 1985 |
|
SAMBHALKHA CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. STATE OF HARYANA
|
January 15, 1985 |
|
SAMITTAR SINGH Vs. STATE OF PUNJAB
|
May 14, 1985 |
|
SAMPURAN SINGH Vs. GURDEV KAUR
|
January 17, 1985 |
|
SAMRITI SHARMA Vs. CHANDER KUMAR SHARMA
|
January 16, 1985 |
|
SANT KAUR Vs. SADHU SINGH
|
May 10, 1985 |
|
SANT LAL Vs. HIRA LAL
|
October 10, 1985 |
|
SANT LAL Vs. STATE OF HARYANA
|
August 27, 1985 |
|
SANT SINGH Vs. DALIP SINGH AND OTHERS
|
February 16, 1985 |
|
SANT SINGH Vs. STATE OF HARYANA
|
September 15, 1985 |
|
SANTOSH JAIN Vs. MAYA WANTI
|
September 13, 1985 |
|
SANTOSH KUMARI Vs. PARVEEN KUMAR
|
September 20, 1985 |
|
SANTOSH MEHRA Vs. M.L. AGGARWAL
|
July 11, 1985 |
|
SANWANT SINGH Vs. STATE OF HARYANA
|
July 26, 1985 |
|
SARABHAI MACHINERY Vs. HARYANA DETERGENTS LTD
|
April 11, 1985 |
|
SARABJIT SINGH Vs. DHANWANT KAUR
|
February 21, 1985 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA
|
January 11, 1985 |
|
SARDARI LAL Vs. STATE OF PUNJAB
|
September 2, 1985 |
|
SARDARI LAL Vs. NARSINGH BAHADUR
|
May 14, 1985 |
|
SARLA DEVI Vs. HARI RAM SOOD
|
December 12, 1985 |
|
SARMUKH SINGH Vs. STATE OF PUNJAB
|
September 18, 1985 |
|
SARUP SINGH Vs. STATE OF HARYANA
|
November 18, 1985 |
|
SARUP SINGH Vs. OM PARKASH
|
September 24, 1985 |
|
SARUP SINGH Vs. RATTAN SINGH AND OTHERS
|
November 6, 1985 |
|
SARWAN Vs. JOINT DIRECTOR PANCHAYATS
|
May 1, 1985 |
|
SARWAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 16, 1985 |
|
SAT BIR SINGH Vs. DHANI RAM
|
July 16, 1985 |
|
SAT PAL Vs. GHOGHRI AND ANOTHER
|
February 20, 1985 |
|
SAT PAL Vs. MURARI LAL
|
July 9, 1985 |
|
SAT PARKASH Vs. OM PARKASH VIJ
|
January 14, 1985 |
|
SAT PARKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME-TAX
|
May 9, 1985 |
|
SATINDER SINGH AND OTHERS Vs. BACHAN SINGH AND OTHERS
|
November 22, 1985 |
|
SATISH KUMAR SHARMA Vs. SMT. MEERA SHARMA
|
August 2, 1985 |
|
SATYA Vs. JOGINDER PAL
|
February 25, 1985 |
|
SATYA MOHAN Vs. STATE OF HARYANA
|
March 5, 1985 |
|
SATYA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 8, 1985 |
|
SATYANARAIN Vs. DHARAMBIR ALIAS HARI SINGH
|
August 14, 1985 |
|
SAWARAN KAUR Vs. KISHAN SINGH
|
April 25, 1985 |
|
SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS, PUNJAB, CHANDIGARH AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
|
September 9, 1985 |
|
SERVANTS OF THE PEOPLE SOCIETY, LAJPAT BHAVAN LAJPAT NAGAR, NEW DELHI Vs. SHRI SUMER CHAND BHATT. RESIDENT OF LAJPAT BHAWAN, SECTOR 15-B, CHANDIGARH
|
November 7, 1985 |
|
SEWA RAM Vs. SUSHILA DEVI
|
December 6, 1985 |
|
SEWA SINGH Vs. JOGINDER SINGH
|
November 18, 1985 |
|
SH. MADHO SINGH Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY, LOCAL GOVERNMENT, PUNJAB, CHANDIGARH AND ANOTHER
|
July 23, 1985 |
|
SHAKUNTALA KHOSLA Vs. COMMISSIONER OF WEALTH-TAX
|
May 31, 1985 |
|
SHALINDER SINGH Vs. JAI KAUR
|
May 3, 1985 |
|
SHAM DASS Vs. STATE OF PUNJAB
|
November 7, 1985 |
|
SHAM LAL Vs. PARKASH CHAND
|
September 10, 1985 |
|
SHAM LAL Vs. STATE OF PUNJAB
|
February 6, 1985 |
|
SHAM LAL AND ANOTHER Vs. FIRM LAL CHAND BISHAN DASS AND OTHERS
|
September 6, 1985 |
|
SHAM SUNDER Vs. STATE OF HARYANA
|
September 3, 1985 |
|
SHAMMI CHOPRA Vs. RITU CHOPRA
|
March 22, 1985 |
|
SHAMSHER SINGH Vs. SHANTI PARKASH
|
January 25, 1985 |
|
SHANKAR Vs. RAMJILAL
|
August 1, 1985 |
|
SHANKRI Vs. SOM NATH
|
December 18, 1985 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
May 6, 1985 |
|
SHANTI DEVI Vs. GURDAS RAM AND OTHERS
|
January 15, 1985 |
|
SHANTI DEVI Vs. BIMLA DEVI
|
May 7, 1985 |
|
SHANTI DEVI OF AJMER Vs. M/S A. R. CHADHA & CO.
|
September 9, 1985 |
|
SHANTI SARUP Vs. BALDEVA
|
December 9, 1985 |
|
SHANTI SARUP CHELA PARTAP CHAND CHELA MAHAL CHAND Vs. PANNA LAL JAIN
|
March 27, 1985 |
|
SHARAN KUMAR Vs. STATE
|
September 21, 1985 |
|
SHASHI BALA ALIAS SHASHI Vs. VISHAV DEV
|
May 29, 1985 |
|
SHASHI MEHTA Vs. STATE OF PUNJAB
|
August 12, 1985 |
|
SHEELA RANI Vs. KAILASH WATI
|
August 19, 1985 |
|
SHER CHAND Vs. STATE OF PUNJAB
|
May 17, 1985 |
|
SHER SINGH Vs. PURAN
|
August 8, 1985 |
|
SHITTAL PARSHAD Vs. GYANI RAM
|
May 3, 1985 |
|
SHIV KUMAR Vs. STATE OF PUNJAB
|
July 29, 1985 |
|
SHIV LAL KANHAYA LAL Vs. COMMISSIONER OF INCOME-TAX
|
September 19, 1985 |
|
SHIVALIK POULTRY FORM Vs. INDIAN BANK
|
September 16, 1985 |
|
SHRI LAKHI PRASHAD SHAH Vs. STATE OF PUNJAB
|
February 12, 1985 |
|
SHRI MAKHAN SINGH Vs. SHRI SHADEV RAJ SONI
|
January 24, 1985 |
|
SHRI PRITAM SINGH GOSAL Vs. SMT. BASANT DEVI SHAHNI ALIAS MRS. SHAHNI
|
January 14, 1985 |
|
SHRI SATWINDER SINGH PATWARI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
September 19, 1985 |
|
SHRI TILAK RAJ, A.S.I. Vs. INSPECTOR GENERAL OF POLICE AND ANR.
|
February 4, 1985 |
|
SHRIMATI RAM ASRI Vs. JAI CHAND AND ANR.
|
May 7, 1985 |
|
SHRIMATI SHAIL KUMARI Vs. BAIJ NATH
|
February 15, 1985 |
|
SHRIMATI SURINDER KAUR Vs. OM CHANDER FAKAY
|
September 20, 1985 |
|
SHUGAN Vs. RATTNA
|
September 24, 1985 |
|
SHYAM LATA Vs. SURESH KUMAR
|
December 19, 1985 |
|
SIKANDER KHAN Vs. STATE OF PUNJAB
|
November 22, 1985 |
|
SIRI CHAND Vs. KALAWATI
|
October 16, 1985 |
|
SIRI RAM Vs. STATE OF HARYANA
|
January 29, 1985 |
|
SITA RANI Vs. BRIJ BHUSHAN
|
January 16, 1985 |
|
SITAL SINGH Vs. JOGINDER KAUR
|
January 28, 1985 |
|
SMADH BABA Vs. SUKHDEV
|
September 16, 1985 |
|
SMT. ASHA RANI Vs. SHRI SURINDER KUMAR
|
May 28, 1985 |
|
SMT. AVINASH KAUR Vs. AVTAR SINGH
|
January 21, 1985 |
|
SMT. KAMLA DEVI Vs. RATI RAM
|
November 5, 1985 |
|
SMT. KANTA DEVI AND OTHERS Vs. CHHINDER SINGH
|
January 7, 1985 |
|
SMT. KASTURI DEVI Vs. STATE OF HARYANA
|
September 25, 1985 |
|
SMT. KAUSHALYA DEVI AND ANOTHER Vs. SHAM SUNDER
|
February 8, 1985 |
|
SMT. LACHHI BAI AND OTHERS Vs. JAMNA DASS AND OTHERS
|
November 25, 1985 |
|
SMT. LUXMI ALIAS GOGLI (MINOR) Vs. MAHENDER SINGH
|
October 16, 1985 |
|
SMT. NARINDER KAUR Vs. S.JASPAL SINGH
|
January 16, 1985 |
|
SMT. NIRMLA SHARMA Vs. PREM NATH VASDEV
|
March 12, 1985 |
|
SMT. PARVEEN SOOD Vs. DR. VARINDER KUMAR MUJRAL
|
November 22, 1985 |
|
SMT. RUKMANI DEVI Vs. RAMESHWAR DATT AND ANOTHER
|
August 12, 1985 |
|
SMT. SANTOSH Vs. HARI SINGH
|
September 5, 1985 |
|
SMT. SANTOSH KUMARI Vs. SUBHASH
|
August 30, 1985 |
|
SMT. SURJIT KAUR Vs. DR. VINOD KUMAR ARORA
|
January 21, 1985 |
|
SMT. SURJIT KAUR SANDHU Vs. RAJINDER SINGH SANDHU
|
July 24, 1985 |
|
SMT. SWARN LATA Vs. FIRM JAI DAYAL AND SONS AND ORS.
|
March 14, 1985 |
|
SOBHA Vs. GRAM PANCHAYAT VILLAGE POHARKA
|
January 7, 1985 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
October 11, 1985 |
|
SOHAN LAL Vs. OM PARKASH
|
February 6, 1985 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
January 8, 1985 |
|
SOHAN SINGH Vs. TAN SINGH
|
May 22, 1985 |
|
SOHAN SINGH Vs. JOGINDER SINGH
|
May 13, 1985 |
|
SOHAN SINGH AND ANOTHER Vs. JHAMAN
|
December 8, 1985 |
|
SOHAN SINGH, AGRICULTURE INSPECTOR AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
January 23, 1985 |
|
SOM DUTT Vs. VILAYATI RAM
|
April 8, 1985 |
|
SOM DUTT Vs. RAJ KUMARI
|
October 7, 1985 |
|
SOM NATH Vs. STATE OF HARYANA AND ANOTHER
|
September 12, 1985 |
|
SOMVIR Vs. STATE OF HARYANA
|
December 10, 1985 |
|
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
|
November 1, 1985 |
|
STATE OF HARYANA Vs. VINOD KUMAR
|
October 14, 1985 |
|
STATE OF HARYANA Vs. OM PRAKASH
|
May 20, 1985 |
|
STATE OF HARYANA Vs. ISHER DASS
|
March 14, 1985 |
|
STATE OF HARYANA Vs. KHALSA HIGH SCHOOL, AMBALA CITY
|
May 20, 1985 |
|
STATE OF HARYANA Vs. JAHANGIR SINGH
|
August 28, 1985 |
|
STATE OF HARYANA AND OTHERS Vs. BABU LAL
|
August 8, 1985 |
|
STATE OF PUNJAB Vs. AYUB KHAN
|
March 5, 1985 |
|
STATE OF PUNJAB Vs. NIRMAL KUMAR
|
October 11, 1985 |
|
STATE OF PUNJAB Vs. RAM CHAND CONTRACTOR
|
August 9, 1985 |
|
STATE OF PUNJAB Vs. GAMA
|
July 18, 1985 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
November 30, 1985 |
|
STATE OF PUNJAB Vs. SHEELA DEVI
|
January 22, 1985 |
|
STATE OF PUNJAB Vs. TARLOK SINGH
|
October 15, 1985 |
|
STATE OF PUNJAB Vs. FAUJA SINGH
|
August 26, 1985 |
|
STATE OF PUNJAB Vs. BALRAJ SINGH
|
May 13, 1985 |
|
STATE OF PUNJAB Vs. JASPAL SINGH
|
May 16, 1985 |
|
STATE OF PUNJAB Vs. BHIM SAIN
|
May 2, 1985 |
|
STATE OF PUNJAB Vs. POHU
|
September 24, 1985 |
|
STATE OF PUNJAB Vs. KARTAR SINGH
|
November 5, 1985 |
|
STATE OF PUNJAB Vs. RAJ RANI
|
November 28, 1985 |
|
STATE OF PUNJAB Vs. RAM LAL
|
January 16, 1985 |
|
STATE OF PUNJAB Vs. MUKHTIAR SINGH
|
November 14, 1985 |
|
STATE OF PUNJAB AND ORS. Vs. TEJBIR SINGH
|
January 22, 1985 |
|
STATE OF PUNJAB AND OTHERS Vs. EX
|
May 13, 1985 |
|
STATE OF PUNJAB THROUGH COLLECTOR, PATIALA Vs. KRISHAN KUMAR
|
January 24, 1985 |
|
SUBHAG RANI Vs. DHARAM PAL
|
July 16, 1985 |
|
SUBHASH CHANDER Vs. SMT. NEELAM
|
December 20, 1985 |
|
SUBHASH CHANDER Vs. STATE OF PUNJAB
|
July 10, 1985 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
July 9, 1985 |
|
SUCHA SINGH Vs. LAKHMIR SINGH
|
September 17, 1985 |
|
SUDERSHAN KUMARI Vs. ANAND KUMAR KHEMKA
|
September 3, 1985 |
|
SUDESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 29, 1985 |
|
SUDHA BAHRI Vs. SARVJIT SINGH
|
November 14, 1985 |
|
SUDHARSH KUMAR AHUJA Vs. R P JOSHI
|
March 15, 1985 |
|
SUKHBIR SINGH Vs. STATE OF PUNJAB
|
August 30, 1985 |
|
SUKHDARSHAN KUMAR Vs. FIRM TEK CHAND
|
September 3, 1985 |
|
SUKHDEV SINGH Vs. LAL CHAND
|
August 27, 1985 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
August 9, 1985 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
November 15, 1985 |
|
SUKHMANDER SINGH Vs. STATE OF PUNJAB
|
September 17, 1985 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
December 4, 1985 |
|
SUMER CHAND JAIN AND ORS Vs. STATE OF HARYANA
|
July 11, 1985 |
|
SUNDER LAL (DIED) Vs. FINANCIAL COMMISSIONER, HARYANA
|
March 21, 1985 |
|
SUNITA RANI Vs. SUBHASH CHANDER
|
November 25, 1985 |
|
SUNNY CHUGH Vs. DARSHAN LAL
|
January 17, 1985 |
|
SURAJ MAL Vs. STATE OF HARYANA
|
January 31, 1985 |
|
SURAJ PARKASH Vs. RAM NATH
|
July 10, 1985 |
|
SURAT SINGH Vs. PUNJAB STATE
|
May 30, 1985 |
|
SURESH CHAND Vs. STATE OF HARYANA
|
January 8, 1985 |
|
SURESH KANWAL SANDUJA Vs. MRS. SUDARSHAN
|
July 19, 1985 |
|
SURINDER KAUR Vs. KALI SARAN ALIAS SUKHDEV KUMAR
|
January 7, 1985 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
April 24, 1985 |
|
SURINDER KUMAR JAIN Vs. SUKH DAI
|
October 24, 1985 |
|
SURINDER LAL OHARI Vs. STATE OF HARYANA
|
May 3, 1985 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
December 10, 1985 |
|
SURINDER SINGH Vs. STATE OF HARYANA
|
February 10, 1985 |
|
SURINDERPAL SINGH Vs. MOHINDER KAUR
|
December 12, 1985 |
|
SURJA RAM Vs. VAKIL CHAND
|
January 15, 1985 |
|
SURJAN SINGH Vs. GURDEV KAUR AND OTHERS
|
January 8, 1985 |
|
SURJAN SINGH Vs. NAOHATTAR KATI
|
January 8, 1985 |
|
SURJEET KAUR Vs. VIRINDER PAL SINGH
|
October 31, 1985 |
|
SURJIT KAUR Vs. NARINDER SINGH
|
March 1, 1985 |
|
SURJIT KAUR Vs. DIRECTOR, PANCHAYATS
|
September 26, 1985 |
|
SURJIT KAUR Vs. MUNICIPAL CORPORATION
|
August 7, 1985 |
|
SURJIT KAUR Vs. GENERAL MANAGER, PUNJAB ROADWAYS
|
May 20, 1985 |
|
SURJIT KAUR Vs. SADHU SINGH
|
April 24, 1985 |
|
SURJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 1985 |
|
SURJIT RAM Vs. MUNICIPAL COMMITTEE, KURALI
|
January 23, 1985 |
|
SURJIT SINGH Vs. NITA DEVI
|
September 4, 1985 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
March 27, 1985 |
|
SURJIT SINGH Vs. PREM SINGH
|
April 11, 1985 |
|
SURJIT SINGH GREWAL Vs. VASUDEO
|
July 23, 1985 |
|
SUSHILA DEVI Vs. PANKAJ KUMAR
|
August 16, 1985 |
|
SUSHMA - MALHOTRA Vs. PREM NATH
|
May 30, 1985 |
|
SUSHMA USHA Vs. SUBHASH CHANDER
|
August 30, 1985 |
|
SUTLEJ CHIT FUND AND FINANCIERS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 17, 1985 |
|
SWARAN KANTA AND ORS. Vs. MANOHAR LAL AND ORS.
|
August 14, 1985 |
|
SWARAN LATA Vs. SUKHVINDER KUMAR
|
November 8, 1985 |
|
SWARAN LATA OF YAMUNA NAGAR Vs. MOHAN GOPAL, S.D.O. TELEPHONES
|
April 16, 1985 |
|
SWINDER SINGH Vs. STATE OF PUNJAB
|
January 25, 1985 |
|
TALE RAM Vs. HANS RAJ
|
September 9, 1985 |
|
TARA CHAND Vs. STATE OF HARYANA
|
April 19, 1985 |
|
TARA SINGH Vs. LANDRA CO-OP AGRI SERVICE SOCIETY LTD
|
October 18, 1985 |
|
TARA SINGH Vs. LANDRA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD., LANDRA, DISTRICT JULLUNDER AND OTHERS
|
October 10, 1985 |
|
TARLOCHAN SINGH Vs. JIT KAUR
|
October 30, 1985 |
|
TARLOK CHAND Vs. RAM PARKASH BAGHI
|
March 1, 1985 |
|
TARLOK SINGH Vs. CHIEF SECRETARY, PUNJAB AND OTHERS
|
January 8, 1985 |
|
TARN TARAN CENTRAL COOP BANK Vs. PANDORI SIDHWAN CO-OP SOCIETY
|
July 8, 1985 |
|
TARSEM CHAND Vs. STATE OF HARYANA
|
September 17, 1985 |
|
TARSEM SINGH Vs. DALJIT KAUR AND OTHERS
|
May 27, 1985 |
|
TATA CHEMICALS LTD Vs. STEPAN CHEMICALS LTD
|
December 20, 1985 |
|
TEHAL SINGH Vs. SHIVJI RAM
|
May 9, 1985 |
|
TEJ KAUR Vs. DALIP SINGH AND OTHERS
|
November 26, 1985 |
|
TEJ RAM Vs. AMAR SINGH
|
October 15, 1985 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
October 15, 1985 |
|
TEJA SINGH Vs. MEHANGA SINGH
|
September 9, 1985 |
|
TEMPERANCE SOCIETY AMRITSAR Vs. MUNICIPAL CORPORATION AMRITSAR
|
September 17, 1985 |
|
THAKAR SINGH Vs. JAGAT SINGH AND ANOTHER
|
November 26, 1985 |
|
THE FEROZEPUR CENTRAL COOPERATIVE BANK LIMITED Vs. THE PRESIDING OFFICER AND ANOTHER
|
May 6, 1985 |
|
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH Vs. DES RAJ, MANAGER C GRADE, THE JALLALABAD CO-OPERATIVE MARKETING SOCIETY LTD JALLALABAD DISTRICT FEROZEPORE
|
October 18, 1985 |
|
THE STATE OF HARYANA Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
|
January 15, 1985 |
|
THE STATE OF PUNJAB Vs. SURINDER SINGH AND ANOTHER
|
March 28, 1985 |
|
THE STATE OF PUNJAB THROUGH THE DIRECTOR, PUBLIC INSTRUCTIONS Vs. M/S. TARSEM CHAND & BROTHERS
|
January 10, 1985 |
|
THURO DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED, JULLUNDUR
|
December 4, 1985 |
|
TIKKA RAM Vs. JAYANTI PARSHAD
|
May 9, 1985 |
|
TILAK RAJ Vs. INCOME TAX OFFICER
|
November 25, 1985 |
|
TILAK RAJ Vs. KEWAL KRISHAN
|
May 16, 1985 |
|
TIRATH KAUR ANAND Vs. STATE OF HARYANA
|
April 10, 1985 |
|
TIRATH KAUR ANAND AND ORS. Vs. RAJASTHAN STATE ROAD TRANS. CORPORATION JAIPUR AND ORS.
|
January 14, 1985 |
|
TIRATH RAM Vs. INDERJIT ALIAS INDER LAL
|
July 11, 1985 |
|
TIRVENI DEVI Vs. BABU LAL
|
March 1, 1985 |
|
TRIBHAWAN KUMAR Vs. GITA RAM KALSY, ADVOCATE
|
December 3, 1985 |
|
TROIKA PROCESSES PRIVATE LIMITED Vs. CHATTAR EXTRACTION PRIVATE LIMITED
|
March 22, 1985 |
|
TULSIRAM Vs. GURBIR SINGH TLP
|
January 11, 1985 |
|
UDEY SINGH Vs. BAKSHISH SINGH AND OTHERS
|
October 15, 1985 |
|
UDHAM SINGH Vs. PUNJAB STATE
|
July 25, 1985 |
|
UJAGAR SINGH Vs. PREM KUMAR
|
November 15, 1985 |
|
UJAGAR SINGH Vs. CHANAN SINGH
|
September 23, 1985 |
|
UJJAGAR SINGH Vs. LAJPAT RAI
|
October 14, 1985 |
|
UMRAO SINGH Vs. SHAM SUNDER
|
December 14, 1985 |
|
UNION OF INDIA Vs. OM LATA
|
January 25, 1985 |
|
UNION OF INDIA Vs. BABA SURINDER SINGH
|
September 5, 1985 |
|
UNION OF INDIA Vs. ISHWAR PAL ATTRI
|
September 16, 1985 |
|
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR AMRITSAR
|
July 30, 1985 |
|
UNION OF INDIA Vs. RAJ PAUL GUPTA
|
August 13, 1985 |
|
UNION OF INDIA Vs. RAVINDER SINGH
|
July 18, 1985 |
|
UNION OF INDIA THROUGH SECRETARY Vs. R.K. BAGGA
|
March 15, 1985 |
|
UNISYSTEMS P LTD Vs. STEPAN CHEMICAL LTD
|
September 5, 1985 |
|
UNITED COMMERCIAL BANK Vs. STATE OF JAMMU AND KASHMIR
|
September 18, 1985 |
|
UNITED COMMERCIAL BANK Vs. M/S K.K. MACHINE TOOLS
|
April 8, 1985 |
|
UNITED INDIA FIRE AND GENERAL Vs. DALJIT KAUR
|
May 13, 1985 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. GURMAIL KAUR
|
February 21, 1985 |
|
UNNATI Vs. PEPSU R T CORPN PATIALA
|
August 24, 1985 |
|
V G N M M BHUSAWAL Vs. B U M M JAGADHRI
|
August 30, 1985 |
|
V K MADAN Vs. STATE OF HARYANA
|
August 6, 1985 |
|
VAKILANWALA CO-OP AGRI SERVICE SOCIETY Vs. MOHINDER SINGH
|
May 20, 1985 |
|
VARDHMAN SPINNING AND GENERAL MILLS LTD , CHANDIGARH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
August 20, 1985 |
|
VAS DEV Vs. BHAGWAN DASS
|
November 1, 1985 |
|
VAS DEV Vs. OM PARKASH
|
September 17, 1985 |
|
VASANT GAMBHIR NAVGALE METAL MERCHANTS Vs. BHAWANISH UDYOG METAL MERCHANTS
|
August 30, 1985 |
|
VASDEV Vs. SURINDER NATH
|
April 12, 1985 |
|
VASUDEV Vs. NAND LAL
|
April 24, 1985 |
|
VED KUMARI Vs. STATE OF PUNJAB
|
March 15, 1985 |
|
VED KUMARI MITTAL Vs. STATE OF PUNJAB
|
September 26, 1985 |
|
VED PARKASH Vs. UNION OF INDIA AND OTHERS
|
November 5, 1985 |
|
VED PARKASH Vs. CHELA RAM
|
May 7, 1985 |
|
VEENA KUMARI Vs. PREM LAL
|
February 12, 1985 |
|
VIDYA NATH Vs. SHUKAL
|
October 25, 1985 |
|
VIJAY KUMAR Vs. MUNI LAL JAIN
|
October 18, 1985 |
|
VIMLA SOOD Vs. TARLOK CHAND
|
August 6, 1985 |
|
VINOD KUMAR Vs. BHU DEV PARSHAD SHARMA
|
May 17, 1985 |
|
VINOD KUMAR Vs. KALAWATI
|
April 26, 1985 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
March 5, 1985 |
|
VINOD KUMARI Vs. AJAY KUMAR
|
January 22, 1985 |
|
VIPAN JHANJI Vs. PUNJAB STATE
|
September 13, 1985 |
|
VIPAN KUMAR AGGARWAL Vs. VED PARKASH
|
February 11, 1985 |
|
VIR KUMAR HD. CONSTABLE Vs. I.G. POLICE PUNJAB & OTHERS
|
December 2, 1985 |
|
VISHAN DASS Vs. SMT. LILA WATI
|
October 11, 1985 |
|
VISHWA MITTAR VERMA Vs. STATE OF PUNJAB AND ORS.
|
May 3, 1985 |
|
WALAITI RAM Vs. SOHAN LAL
|
August 27, 1985 |
|
WALAITI RAM Vs. AMAR NATH
|
November 26, 1985 |
|
WARYAM SINGH AND ANOTHER Vs. ISHAR SINGH
|
September 25, 1985 |
|
WASSAN SINGH Vs. STATE OF PUNJAB
|
January 6, 1985 |
|
WING COMMANDER YATINDER CHAUHAN Vs. USHA KIRAN
|
October 11, 1985 |
|
WORKMEN OF PEPSU ROAD TRANSPORT CORPN , PATIALA Vs. I C PURI AND ANOTHER
|
March 14, 1985 |
|
YASHODAN RANI Vs. BALDEV RAJ
|
October 29, 1985 |
|
YOGINDER KUMAR Vs. KUMARI SUDARSHAN
|
July 17, 1985 |
|
ZORA SINGH Vs. GURMAIL KAUR
|
July 27, 1985 |