|
MST. AJMER KAUR Vs. BABU MAL AND OTHER
|
February 28, 1984 |
|
ABHAI SINGH Vs. STATE OF HARYANA
|
February 2, 1984 |
|
ABNASH CHANDER Vs. ROORA RAM
|
January 9, 1984 |
|
ACHHAR SINGH Vs. STATE OF PUNJAB
|
May 21, 1984 |
|
ACHHAR SINGH Vs. HAZARA SINGH
|
February 1, 1984 |
|
ACROPOLYMERS P LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
February 6, 1984 |
|
ADMINISTRATORTHANESAR MUNICIPALITY Vs. GURDAS MAL
|
January 13, 1984 |
|
AGGARWAL GLASS FACTORY, SONEPAT Vs. LABOUR COURT, HARYANA AND ANOTHER
|
October 17, 1984 |
|
AGYA WATI Vs. HIRA SINGH (DECEASED) REPRESENTED BY MOHAN SINGH AND OTHER
|
November 28, 1984 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
January 4, 1984 |
|
AJAY KUMAR Vs. KRISHAN KUMAR
|
January 27, 1984 |
|
AJAY KUMAR LANDLORD Vs. KRISHAN KUMAR
|
July 27, 1984 |
|
AJAY KUMAR MITTAL Vs. HARYANA AGRICULTURAL UNIVERSITYHISSAR
|
May 1, 1984 |
|
AJIT KUMAR JAIN Vs. JAGIR CHAND
|
February 21, 1984 |
|
AJIT RAM @ AJIT SINGH Vs. STATE OF PUNJAB
|
March 2, 1984 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
March 29, 1984 |
|
AJIT SINGH EX-SARPANCH Vs. STATE OF PUNJAB
|
December 11, 1984 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
October 17, 1984 |
|
AJMER SINGH Vs. ATMA SINGH
|
December 13, 1984 |
|
AJMER SINGH AND OTHERS Vs. THE STATE OF PUNJAB THROUGH THE LAND ACQUISITION COLLECTOR URBAN ESTATES, CHANDIGARH
|
February 28, 1984 |
|
AKASH FINANCIERS PVT. LTD. Vs. RAM SINGH KAPUR
|
August 13, 1984 |
|
AKASH KNITTERS Vs. MANOHAR LAL
|
November 13, 1984 |
|
ALL INDIA EX Vs. UNION OF INDIA AND OTHERS
|
December 3, 1984 |
|
AMAR CHAND SOHAL Vs. JASDEV SINGH
|
September 20, 1984 |
|
AMAR KAUR Vs. RAMAN KUMARI
|
January 17, 1984 |
|
AMAR NATH Vs. STATE OF U T CHANDIGARH
|
February 10, 1984 |
|
AMAR NATH Vs. JOGINDER LAL
|
November 7, 1984 |
|
AMAR NATH AND OTHERS Vs. NARAIN DAS
|
August 30, 1984 |
|
AMAR SINGH Vs. SHIV RAM
|
January 31, 1984 |
|
AMAR SINGH CHAHAL Vs. UNION TERRITORY
|
August 31, 1984 |
|
AMARJIT KAUR Vs. WAZIR SINGH
|
September 27, 1984 |
|
AMARJIT KAUR Vs. GOVIND SINGH
|
September 21, 1984 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
September 4, 1984 |
|
AMARJIT SINGH Vs. TRIBUNAL CONSTITUTED UNDER THE TOWN IMPROVEMENT ACT
|
July 12, 1984 |
|
AMARJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 3, 1984 |
|
AMINI GEORGE AND ANR. Vs. BHAGAT SINGH AND ORS.
|
July 18, 1984 |
|
AMRAO SINGH Vs. SANATAN DHARAM SABHA
|
March 5, 1984 |
|
AMRIK SINGH Vs. UNION OF INDIA AND OTHERS
|
July 26, 1984 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
January 10, 1984 |
|
AMRIK SINGH, DECEASED, REPRESENTED BY HIS LEGAL REPRESENTATIVES MANJIT KAUR AND OTHERS Vs. UNION OF INDIA AND ORS.
|
January 2, 1984 |
|
AMRIT KAUR Vs. MOHAN SINGH
|
October 11, 1984 |
|
AMRIT LAL Vs. SHAKUNTALA RANI
|
May 3, 1984 |
|
ANGLO-FRENCH DRUG CO EASTERN LTD Vs. BELCO PHARMA
|
March 22, 1984 |
|
ANGREZ KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION
|
September 3, 1984 |
|
ANGURI DEVI Vs. KITAB SINGH
|
May 3, 1984 |
|
ANIL KUMAR Vs. RADHEY SHAM
|
January 2, 1984 |
|
APARNA BANERJEE Vs. TAPAN BANERJEE
|
February 8, 1984 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
January 27, 1984 |
|
ARJAN SINGH Vs. HARI CHAND AND OTHERS
|
July 26, 1984 |
|
ARUN KUMAR S/O OM PARKASH Vs. STATE OF PUNJAB
|
December 17, 1984 |
|
ASHISH KUMAR Vs. HINDU UNDIVIDED FAMILY OF KEDAR NATH
|
July 16, 1984 |
|
ASHOK KUMAR Vs. INDIRA DEVI
|
August 3, 1984 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
July 10, 1984 |
|
ASHOK KUMAR Vs. KALA DEVI AND OTHERS
|
March 22, 1984 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
March 15, 1984 |
|
ASHOK KUMAR GULATI Vs. PARVAISH SAHDEV
|
May 23, 1984 |
|
ASHOK KUMAR OSWAL MINOR Vs. COMMISSIONER OF WEALTH-TAX
|
March 12, 1984 |
|
ASSA SINGH Vs. SHER SINGH AND OTHERS
|
November 12, 1984 |
|
ASU Vs. STATE OF HARYANA
|
August 24, 1984 |
|
ATMA RAM Vs. STATE OF HARYANA
|
August 2, 1984 |
|
ATMA RAM AND OTHERS Vs. HAZARI LAL AND ANOTHER
|
January 2, 1984 |
|
ATMA SINGH Vs. STATE OF PUNJAB
|
February 15, 1984 |
|
ATTRA Vs. RAM SINGH
|
January 25, 1984 |
|
AVINASH CHANDER Vs. MOHAN LAL
|
February 28, 1984 |
|
AVINASH CHANDER Vs. STATE OF HARYANA
|
February 2, 1984 |
|
AVTAR SINGH Vs. AKAL BUS AND TRANSPORT COMPANY (P) LTD. AND ORS.
|
July 19, 1984 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
April 28, 1984 |
|
AVTAR SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION AND OTHERS
|
April 18, 1984 |
|
AYUB KHAN Vs. DEEP KAMAL CHAWLA AND OTHERS
|
December 14, 1984 |
|
B N MAKKAR AND ANOTHER Vs. BAWA TIMBERS LTD PATHANKOT AND ANOTHER
|
January 17, 1984 |
|
B.S. GILL, AGRICULTURE OFFICER AND ORS. Vs. PUNJAB NATIONAL BANK AND ANR.
|
May 17, 1984 |
|
BABA DAYA SINGH Vs. JASKARAN SINGH AND OTHERS
|
February 6, 1984 |
|
BABU RAM Vs. HEM CHAND JAIN
|
October 19, 1984 |
|
BABU RAM GOLYANI Vs. STATE OF HARYANA
|
May 29, 1984 |
|
BABU SINGH Vs. DR GURTEJ SINGH
|
March 16, 1984 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
March 9, 1984 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
February 10, 1984 |
|
BACHAN SINGH AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
August 3, 1984 |
|
BACHNA RAM Vs. RAM LAL
|
February 9, 1984 |
|
BACHNI DAUGHTER OF KIRPAL SINGH Vs. CHHAJU SINGH AND ORS.
|
December 11, 1984 |
|
BADAMO Vs. STATE OF HARYANA AND OTHERS
|
May 15, 1984 |
|
BADRI PARSHAD Vs. RAMESHWAR DASS
|
August 13, 1984 |
|
BAGGA SINGH Vs. COMMR FEROZEPUR DIVN FEROZEPUR
|
July 25, 1984 |
|
BAISIWALA BROTHERS AND OTHERS Vs. STATE OF HARYANA
|
February 23, 1984 |
|
BAJ SINGH Vs. STATE OF PUNJAB
|
April 26, 1984 |
|
BAKHSHISH SINGH Vs. HARJIT KAUR
|
February 23, 1984 |
|
BAKHSHISH SINGH Vs. STATE OF PUNJAB
|
May 8, 1984 |
|
BAKHSHISH SINGH Vs. DIVISIONAL DY DIRECTOR, PANCHAYAT
|
November 7, 1984 |
|
BAKHSHISH SINGH Vs. REGISTRAR, CO-OP SOCIETIES, PUNJAB
|
January 19, 1984 |
|
BAKHSHISH SINGH AND ORS. Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
January 13, 1984 |
|
BAKHSHO Vs. PAKHAR SINGH
|
December 17, 1984 |
|
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
April 4, 1984 |
|
BAL KISHAN AND ORS. Vs. KEWAL KRISHAN DUTT (DECEASED) THROUGH L.RS AND ANR.
|
November 13, 1984 |
|
BALAK RAM Vs. NAND SINGH (DIED) AND ORS
|
January 23, 1984 |
|
BALBIR KAUR Vs. MAGHAR SINGH
|
February 22, 1984 |
|
BALBIR KAUR Vs. STATE OF PUNJAB
|
October 11, 1984 |
|
BALBIR KAUR Vs. AJIT SINGH
|
November 14, 1984 |
|
BALBIR SINGH Vs. MOHINDER SINGH
|
January 13, 1984 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
April 25, 1984 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
November 20, 1984 |
|
BALBIR SINGH Vs. DHANPATI
|
August 16, 1984 |
|
BALDEV KAUR Vs. SURINDER SINGH
|
April 19, 1984 |
|
BALDEV KRISHAN Vs. STATE OR PUNJAB
|
March 5, 1984 |
|
BALDEV MITTAR KHULLAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 1984 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
January 30, 1984 |
|
BALDEV RAJ Vs. MOHAN LAL
|
April 18, 1984 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
November 22, 1984 |
|
BALDEV SINGH Vs. SURMA
|
August 10, 1984 |
|
BALDEV SINGH KANG Vs. AVATAR SINGH RANGER
|
March 19, 1984 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
August 16, 1984 |
|
BALRAJ BEHL Vs. KANTA
|
May 18, 1984 |
|
BALRAJ SINGH SOOD Vs. CHIEF COMMISSIONER UNION TERRITORY ADMINISTRATION, CHANDIGARH AND OTHERS
|
December 3, 1984 |
|
BALVINDER SINGH Vs. PRITAM KAUR
|
September 13, 1984 |
|
BALWANT SINGH Vs. HARBHAJAN SINGH
|
May 23, 1984 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 1984 |
|
BALWANT SINGH Vs. CHATIN SINGH
|
August 2, 1984 |
|
BALWANT SINGH Vs. DHARAM PAL AND OTHERS
|
February 8, 1984 |
|
BALWINDER KAUR Vs. BALDEV SINGH
|
October 31, 1984 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
October 29, 1984 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 23, 1984 |
|
BANARSI LAL Vs. UNION OF INDIA
|
March 19, 1984 |
|
BANTI DEVI Vs. JOGA SINGH
|
August 21, 1984 |
|
BANTO Vs. BAL KISHAN
|
October 16, 1984 |
|
BANWARI LAL Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
|
October 23, 1984 |
|
BANWARI LAL Vs. STATE OF HARYANA
|
January 2, 1984 |
|
BARKAT SINGH Vs. HANS RAJ PANDIT
|
November 16, 1984 |
|
BARKHA RAM Vs. BALVINDER SINGH AND ORS.
|
November 7, 1984 |
|
BASANT SINGH Vs. STATE OF PUNJAB
|
October 18, 1984 |
|
BASANTA MAL TILAK RAM Vs. COMMISSIONER OF INCOME-TAX
|
May 28, 1984 |
|
BASTI RAM Vs. STATE OF HARYANA
|
September 5, 1984 |
|
BAYER INDIA LTD Vs. TARANJIT KAUR
|
August 17, 1984 |
|
BECO ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 8, 1984 |
|
BED RAM Vs. STATE OF HARYANA
|
January 18, 1984 |
|
BEHARI LAL Vs. PURAN CHAND
|
September 4, 1984 |
|
BHAG KUMARI RANA Vs. MANGAT RAI
|
May 15, 1984 |
|
BHAG SINGH Vs. MANAGER SEWAK BUS SERVICE PVT LTD
|
April 5, 1984 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
March 24, 1984 |
|
BHAG SINGH AND ANR Vs. MULA SINGH
|
April 15, 1984 |
|
BHAGAT RAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 31, 1984 |
|
BHAGAT SINGH Vs. INCOME TAX OFFICER
|
July 26, 1984 |
|
BHAGWAN DASS Vs. ANAND PAL
|
April 24, 1984 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
November 13, 1984 |
|
BHAGWAN SINGH Vs. NASIB KAUR
|
February 24, 1984 |
|
BHAGWAN SINGH Vs. CHIEF JUDICIAL MAGISTRATE, RUPNAGA
|
December 4, 1984 |
|
BHAGWANA Vs. SAVITRI DEVI AND ORS.
|
November 26, 1984 |
|
BHAGWANI DEVI Vs. KRISHNA KUMAR SAINI
|
July 10, 1984 |
|
BHAGWANT KAUR Vs. PEPSU ROAD TRANSPORT CORP.
|
April 5, 1984 |
|
BHAGWANT KAUR AND ANR. Vs. UTTAM CHAND AND ORS.
|
October 16, 1984 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
March 6, 1984 |
|
BHAGWANTI Vs. HANS RAJ
|
September 24, 1984 |
|
BHAGWATI DEVI Vs. LACHHI RAM
|
March 19, 1984 |
|
BHAI SHAMSHER SINGH AND ANR. Vs. PUNJAB STATE THROUGH G.M., PUNJAB ROADWAYS AND ORS.
|
March 26, 1984 |
|
BHAJAN KAUR Vs. STATE OF PUNJAB
|
February 24, 1984 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. DHARAM SINGH AND OTHERS
|
January 19, 1984 |
|
BHARAT SINGH AND ORS. Vs. OM PARKASH AND ORS.
|
February 1, 1984 |
|
BHARPOOR SINGH Vs. STATE OF PUNJAB
|
December 6, 1984 |
|
BHAWGAN DASS Vs. STATE OF HARYANA
|
July 16, 1984 |
|
BHILA ALIAS UTTAM SINGH Vs. STATE OF PUNJAB
|
March 28, 1984 |
|
BHIM SAIN Vs. PUSHPA DEVI
|
February 20, 1984 |
|
BICHHE RAM Vs. STATE OF HARYANA
|
September 18, 1984 |
|
BIKRAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 12, 1984 |
|
BIKRAM SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
|
January 13, 1984 |
|
BILLA ALIAS BHOLA SINGH Vs. STATE OF PUNJAB
|
February 10, 1984 |
|
BIMLA @ BIMLESH Vs. YOGESHWAR TYAGI
|
May 9, 1984 |
|
BIMLA DEVI Vs. RAMESH KUMAR
|
September 17, 1984 |
|
BIMLA DEVI Vs. GOPI RAM
|
October 22, 1984 |
|
BIMLA DEVI AND OTHERS Vs. JAGAT RAM AND OTHERS
|
August 7, 1984 |
|
BIMLA RANI AGGARWAL Vs. SAMPAT RAI SHARMA
|
March 30, 1984 |
|
BIRU Vs. JAI NARAIN
|
September 10, 1984 |
|
BISHAN DASS Vs. STATE OF PUNJAB
|
January 3, 1984 |
|
BISHANPAL SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
|
July 16, 1984 |
|
BOHAR SINGH, LIFE PRISONER BORSTAL JAIL, FARIDKOT Vs. STATE OF PUNJAB
|
November 13, 1984 |
|
BRIJ MOHAN Vs. STATE OF PUNJAB
|
May 4, 1984 |
|
BUDH RAM Vs. STATE OF HARYANA
|
August 22, 1984 |
|
BUDH RAM Vs. STATE OF HARYANA
|
July 30, 1984 |
|
BUDH RAM Vs. DEEP CHAND
|
August 9, 1984 |
|
BULA RAM Vs. SUPERINTENDING CANAL OFFICER
|
September 14, 1984 |
|
BURI Vs. STATE OF PUNJAB
|
February 13, 1984 |
|
BUTA SINGH Vs. BANWARI LAL
|
May 11, 1984 |
|
BUTI @ BUNTI Vs. MURTI
|
April 25, 1984 |
|
CAWNPORE TEXTILES LTD. Vs. GHERU LAL BAL CHAND
|
October 29, 1984 |
|
CENTRAL BANK OF INDIA Vs. B K NAYAR
|
November 29, 1984 |
|
CENTRAL WAREHOUSING CORPORATION Vs. SHER SINGH ANCHAL AND OTHERS
|
July 9, 1984 |
|
CHAMAN LAL Vs. INDIRA WATI
|
August 13, 1984 |
|
CHAMAN LAL SEHAL Vs. PREM NATH KALIA
|
July 26, 1984 |
|
CHAMPA DEVI Vs. NAND RAM
|
July 12, 1984 |
|
CHANAN KAUR Vs. AJAIB SINGH
|
August 1, 1984 |
|
CHANAN RAM Vs. STATE OF HARYANA
|
February 14, 1984 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
December 14, 1984 |
|
CHANAN SINGH Vs. BALWANT KAUR
|
January 11, 1984 |
|
CHAND Vs. STATE OF HARYANA
|
February 10, 1984 |
|
CHAND KISHORE Vs. SATISH KUMAR
|
January 2, 1984 |
|
CHAND RANI Vs. AMAR NATH
|
September 28, 1984 |
|
CHAND RANI ETC Vs. PREM DAI
|
May 10, 1984 |
|
CHAND TARI Vs. CHINTA HARAN
|
December 6, 1984 |
|
CHAND TARI Vs. SIKANDER
|
December 6, 1984 |
|
CHANDAN Vs. RISALA AND OTHERS
|
May 7, 1984 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
November 22, 1984 |
|
CHANDER KUMAR Vs. STATE OF HARYANA
|
October 11, 1984 |
|
CHANDER PARKASH Vs. ISHAR SINGH
|
May 24, 1984 |
|
CHANDERMA Vs. STATE OF HARYANA
|
February 21, 1984 |
|
CHANDGI Vs. FINANCIAL COMMISSIONER, HARYANA
|
July 9, 1984 |
|
CHANDGI RAM Vs. STATE OF HARYANA
|
October 16, 1984 |
|
CHANDU LAL SOOD Vs. VED PAL
|
September 27, 1984 |
|
CHANNA SINGH Vs. STATE OR PUNJAB
|
October 26, 1984 |
|
CHARAN KAUR Vs. ARJAN SINGH
|
July 27, 1984 |
|
CHARAN SINGH Vs. DALIP SINGH
|
February 13, 1984 |
|
CHARANJIT SINGH Vs. STATE OF HARYANA
|
August 3, 1984 |
|
CHARANJIT SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION PUNJAB, CHANDIGARH AND OTHERS
|
November 23, 1984 |
|
CHARNO WIDOW OF MILKHI SINGH Vs. SHAMSHER SINGH
|
March 12, 1984 |
|
CHATURBHUJ Vs. STATE OF HARYANA
|
August 1, 1984 |
|
CHHAILU RAM Vs. CHANDI RAM AND OTHERS
|
November 7, 1984 |
|
CHHATAR EXTRACTIONS PVT LIMITED Vs. EXCISE AND TAXATION COMMISSIONER
|
September 14, 1984 |
|
CHHOTA SINGH Vs. GURDEV KAUR ALIAS BHAGTI
|
November 7, 1984 |
|
CHIRANJIT RAI ALIPURIA Vs. MADHUBAN SINGH AND ORS
|
July 12, 1984 |
|
CHUNI LAL Vs. STATE OF HARYANA
|
August 30, 1984 |
|
COL KULDIP SINGH DHILLON Vs. PARAGAON UTILITY FINANCIERS P LTD
|
May 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL KANSAL
|
July 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SALIG RAM PREM NATH
|
February 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. AMAR NATH BHATIA
|
March 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PANBARI TEA COMPANY LIMITED
|
March 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MALAWA RAM HANDA AND SONS
|
March 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JAWAHAR WOOLLEN TEXTILE MILLS
|
February 3, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. PATRAM DASS RAJA RAM BERI
|
February 1, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. BAIJ NATH
|
February 1, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. INDO AFGHAN AGENCIES
|
February 1, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. LEATHERITE INDUSTRIES LIMITED
|
January 2, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. METAL PRODUCTS OF INDIA
|
January 6, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. KRISHAN LAL GOYAL
|
March 30, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. AGGARWAL TEXTILE MILLS
|
March 20, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. INDERJIT SINGH
|
March 5, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. MANOHAR LAL KHANNA
|
March 12, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL RAM CHAND NO 2
|
February 27, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. RADHEY MOHAN
|
March 7, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHENDRA MOHTA SEWA NIDI
|
February 10, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. MIDDA RAM
|
February 7, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. CHANDAN LAL NIAMAT SINGH
|
February 7, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. HARYANA CO-OPERATIVE SUGAR MILLS LTD
|
July 19, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. PARAGAON UTILITY FINANCIERS P LTD
|
July 10, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. ANAND PARKASH KAPOOR
|
July 11, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. MEHAR SINGH
|
September 5, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. SHAM ICE OIL AND GENERAL MILLS
|
February 3, 1984 |
|
COMMISSIONER OF WEALTH-TAX Vs. JAGIR SINGH
|
July 12, 1984 |
|
COMMISSIONER OF WEALTH-TAX Vs. TARA CHAND KHANNA
|
March 13, 1984 |
|
COURT OF ITS OWN MOTION Vs. RAM LUBHAYA
|
October 30, 1984 |
|
COURT ON ITS OWN MOTION Vs. RAM LUBHAYA
|
April 30, 1984 |
|
COURT ON ITS OWN MOTION Vs. MOHINDER SINGH
|
March 26, 1984 |
|
D K OSWAL SALES CORPORATION Vs. ASSOCIATED TRADERS ENGINEERS LTD AND OTHERS
|
March 19, 1984 |
|
D.L.F. UNIVERSAL, LTD (FORMERLY AMERICAN UNIVERSAL ELECTRIC (INDIA), LTD. Vs. STATE OF HARYANA AND OTHERS
|
February 17, 1984 |
|
DALBIR KAUR Vs. AVTAR SINGH
|
December 6, 1984 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 14, 1984 |
|
DALBIR SINGH Vs. GOPAL SINGH
|
October 15, 1984 |
|
DALEL SINGH Vs. STATE OF HARYANA
|
January 23, 1984 |
|
DALIMA BISCUIT LTD RAJPURA Vs. NARAIN BISCUIT CO ALIAS NARAIN BAKERY, MUNICIPAL ROAD, RAJGANJ (DISTT W DINAJPUR) W BENGAL
|
February 23, 1984 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
January 27, 1984 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
December 13, 1984 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
August 28, 1984 |
|
DALIP SINGH ALIAS DEEPA Vs. SHRIMATI MAYA DEVI
|
November 15, 1984 |
|
DALJIT SINGH Vs. JOGINDER SINGH SEKHON
|
September 28, 1984 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
March 27, 1984 |
|
DARSHAN SINGH Vs. GURNAM KAUR
|
February 24, 1984 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 1984 |
|
DARSHAN SINGH Vs. GENERAL MANAGER
|
September 19, 1984 |
|
DARSHAN SINGH Vs. THE STATE OF PUNJAB
|
August 30, 1984 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 24, 1984 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 19, 1984 |
|
DARSHANA RANI Vs. BACHAN DASS
|
March 8, 1984 |
|
DASS RAM ALIAS RAM DASS Vs. RAMESH KUMAR MANON, ADVOCATE AND OTHERS
|
August 28, 1984 |
|
DAULAT RAM Vs. ROOP RANI
|
February 23, 1984 |
|
DAYA NAND Vs. KAUSHALYA DEVI
|
May 29, 1984 |
|
DAYA RAM Vs. STATE OF HARYANA
|
December 12, 1984 |
|
DAYA RAM S Vs. STATE OF HARYANA
|
September 10, 1984 |
|
DAYAL CHAND ALIAS DAYAL SINGH Vs. VED PARKASH
|
May 8, 1984 |
|
DAYAL DASS Vs. RADHA KISHAN
|
May 16, 1984 |
|
DEBO Vs. JAGIR SINGH
|
December 4, 1984 |
|
DEEP CHAND Vs. STATE OF HARYANA
|
August 8, 1984 |
|
DEEP SNACK BAR Vs. STATE OF HARYANA
|
March 20, 1984 |
|
DEEPAK BAKSHI Vs. ANITA
|
January 16, 1984 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STEPAN CHEMICALS LIMITED
|
September 27, 1984 |
|
DENA BANK AND OTHERS Vs. RAMESH K ANEJA AND OTHERS
|
December 21, 1984 |
|
DEPRO FOODS LTD Vs. LOHRI SINGH
|
December 7, 1984 |
|
DEPRO FOODS LTD (IN LIQUIDATION) Vs. HARYANA AGRO
|
December 17, 1984 |
|
DERA KALI KAMBLIWALA Vs. STATE OF PUNJAB
|
November 14, 1984 |
|
DES RAJ Vs. FOOD CORPORATION OF INDIA
|
July 24, 1984 |
|
DES RAJ Vs. PROMILA KUMARI
|
September 19, 1984 |
|
DES RAJ Vs. TEJ RAM
|
December 10, 1984 |
|
DES RAJ Vs. S.S. CHAUHAN
|
May 16, 1984 |
|
DES RAJ MOHARRIR, MUNICIPAL COMMITTEE, LADWA Vs. THE NOTIFIED AREA (COMMITTEE, LADWA) AND OTHERS
|
February 8, 1984 |
|
DEV DALBIR SINGH SANDHU, ADVOCATE, ROPAR Vs. STATE OF PUNJAB
|
October 31, 1984 |
|
DEV PAUL ADVOCATE Vs. MADAN GOPAL, A S I
|
November 14, 1984 |
|
DEVINDER DEV Vs. STATE OF PUNJAB
|
October 31, 1984 |
|
DEVINDER MOHAN Vs. RAM PARKASH KALIA
|
August 21, 1984 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
April 24, 1984 |
|
DEVKI NANDAN Vs. AMAR SINGH
|
July 13, 1984 |
|
DHAN Vs. BHAN KAUR
|
August 28, 1984 |
|
DHAN KAUR AND ORS. Vs. THE STATE OF PUNJAB
|
January 3, 1984 |
|
DHAN RAJ Vs. KRISHAN LAL
|
August 13, 1984 |
|
DHAN RAJ Vs. STATE OF HARYANA
|
December 12, 1984 |
|
DHAN SINGH Vs. STATE OF HARYANA
|
September 18, 1984 |
|
DHANI RAM Vs. THE CHAIRMAN, HARYANA STATE ELECTRICITY BOARD
|
August 2, 1984 |
|
DHANVIR SINGH Vs. STATE OF PUNJAB
|
November 13, 1984 |
|
DHARAM PAL Vs. JANKI NATH SHARMA
|
December 6, 1984 |
|
DHARAM PAL Vs. GANESH DASS
|
November 19, 1984 |
|
DHARAM VIR Vs. VINOD MAHAJAN
|
November 19, 1984 |
|
DHARAMDEV Vs. DES RAJ
|
February 17, 1984 |
|
DHARMA Vs. TARO AND OTHERS
|
January 16, 1984 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
January 3, 1984 |
|
DIDAR SINGH Vs. DAULAT RAM
|
September 11, 1984 |
|
DIDAR SINGH Vs. ISHAR SINGH
|
July 25, 1984 |
|
DINESH KUMAR GUPTA Vs. SHIV KUMAR GUPTA
|
September 27, 1984 |
|
DIRECTOR OF DEPARTMENT OF LANGUAGE Vs. SURJIT KAUR
|
September 4, 1984 |
|
DONGAR SINGH Vs. JAI NARAIN
|
December 19, 1984 |
|
DR J S PARWANA Vs. STATE (UNION TERRITORY), CHANDIGARH
|
November 12, 1984 |
|
DR. GAJINDER KUMAR DIWAN Vs. STATE OF PUNJAB AND ORS.
|
September 7, 1984 |
|
DR. YUDHISHTER GUPTA (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. GURDEEP SINGH
|
November 6, 1984 |
|
DULARI Vs. JAI PAL
|
August 6, 1984 |
|
DULI CHAND Vs. THE STATE OF HARYANA AND ANOTHER
|
July 9, 1984 |
|
DURGA DASS Vs. HARI RAM
|
May 25, 1984 |
|
DURGA DEVI Vs. BAHADUR CHAND
|
September 18, 1984 |
|
DURLAB SINGH Vs. STATE OF PUNJAB
|
April 5, 1984 |
|
DUSHIANT SABHARWAL Vs. MISS SANTOSH GULATI
|
August 13, 1984 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. T.C. VERMANI
|
March 22, 1984 |
|
EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS Vs. SURAJ STEEL LTD AND ANOTHER
|
May 16, 1984 |
|
ESS ESS KAY ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 20, 1984 |
|
FARANGI LAL KANSAL Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 1984 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. STATE OF HARYANA
|
July 26, 1984 |
|
FARMERS FORUM CHANDIGARH Vs. RAM LAL
|
August 9, 1984 |
|
FATEH CHAND Vs. KUNDAL MAL SARDA
|
August 7, 1984 |
|
FATEH SINGH Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH AND OTHERS
|
October 23, 1984 |
|
FIRM DES RAJ CHANDER BHAN THROUGH SHRI TAJ BHAN Vs. SMT RAM LUBHAI AND ORS
|
August 6, 1984 |
|
FREEWHEELS INDIA LTD Vs. STATE OF HARYANA
|
January 12, 1984 |
|
G D VERMA Vs. STATE OF PUNJAB
|
February 10, 1984 |
|
G.K. BHALLA Vs. STATE OF PUNJAB AND ANOTHER
|
December 18, 1984 |
|
G.L. NAGPAL Vs. M.P. RAIZADA
|
November 13, 1984 |
|
GAHLI ALIAS GURDIAL SINGH Vs. STATE OR PUNJAB
|
January 3, 1984 |
|
GAIN CHAND Vs. INDERJIT
|
August 7, 1984 |
|
GANESH FOUNDRY WORKS Vs. BHAGWANTI
|
March 27, 1984 |
|
GAURAN DEVI Vs. PREM NIDHI
|
January 6, 1984 |
|
GIAN CHAND Vs. SURINDER PARKASH MALHOTRA
|
August 6, 1984 |
|
GIAN CHAND Vs. PARKASH CHAND
|
January 12, 1984 |
|
GIAN CHAND Vs. KULTAR SINGH
|
April 4, 1984 |
|
GIAN CHAND Vs. RAM RAKHA MAL
|
May 24, 1984 |
|
GIAN CHAND Vs. DISTRICT MAGISTRATE, LUDHIANA
|
August 10, 1984 |
|
GIAN CHAND SOOD Vs. HARNAM SINGH
|
January 24, 1984 |
|
GIAN INDER Vs. SHRIMATI SHANTI DEVI
|
May 1, 1984 |
|
GIAN PARKASH Vs. STATE OF HARYANA
|
January 12, 1984 |
|
GIAN SINGH Vs. MUNICIPAL COMMITTEE, THANESAR
|
October 12, 1984 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
February 14, 1984 |
|
GINNA RAM Vs. STATE OF HARYANA
|
January 27, 1984 |
|
GIRDARI LAL Vs. BHAG SINGH
|
September 18, 1984 |
|
GIRDHARI LAL Vs. SIRI KRISHAN AND ORS.
|
March 13, 1984 |
|
GIRDHARI LAL KHANNA Vs. BAL KISHAN KHULLAR
|
November 6, 1984 |
|
GIRWAR LAL Vs. OM PARKASH GOYAL
|
August 21, 1984 |
|
GOBIND ALUMINIUM WORKS Vs. OM PARKASH GUPTA
|
October 11, 1984 |
|
GOBIND RAM Vs. STATE OF HARYANA
|
March 8, 1984 |
|
GOPAL OIL MILLS Vs. ASSESSING AUTHORITY
|
March 22, 1984 |
|
GOPAL OIL MILLS Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER
|
March 15, 1984 |
|
GORDHAN DAS Vs. DHAN MALA DEVI JAIN
|
February 20, 1984 |
|
GRAM PANCHAYAT JOTISAR Vs. TIRATH JOTISAR
|
December 10, 1984 |
|
GRAM PANCHAYAT KEHARPURA Vs. GRAM PANCHAYAT KOHAR
|
October 10, 1984 |
|
GRAM PANCHAYAT OF VILLAGE KHERL Vs. KHEM CHAND AND OTHERS
|
July 26, 1984 |
|
GRIND LAYS BANK Vs. MIKADO WOOLLEN MILLS
|
March 20, 1984 |
|
GUBACHAN SINGH Vs. STATE OF PUNJAB
|
March 1, 1984 |
|
GULAB SINGH Vs. STATE OF PUNJAB
|
March 8, 1984 |
|
GULSHAN KUMAR Vs. BALWINDER SINGH
|
September 27, 1984 |
|
GULTAN Vs. PARMAL AND ANOTHER
|
February 1, 1984 |
|
GULZARI LAL Vs. DESSO ALIAS KULDIP KAUR
|
March 13, 1984 |
|
GURBACHAN KAUR Vs. SAVITA KAPOOR
|
April 25, 1984 |
|
GURBACHAN KAUR Vs. STATE OF PUNJAB
|
February 13, 1984 |
|
GURBACHAN SINGH Vs. IRRIGATION DEPARTMENT
|
March 1, 1984 |
|
GURBACHAN SINGH Vs. TIRATH RAM GUPTA
|
January 17, 1984 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
November 13, 1984 |
|
GURBACHAN SINGH Vs. MASTAN SINGH, ETC.
|
March 6, 1984 |
|
GURBACHAN SINGH PARDESI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
|
April 5, 1984 |
|
GURBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 17, 1984 |
|
GURBAX RAI Vs. FAUJA SINGH
|
July 11, 1984 |
|
GURBAX SINGH Vs. BHAJAN SINGH
|
October 10, 1984 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 16, 1984 |
|
GURCHARAN SINGH Vs. SAVITRI DEVI
|
December 20, 1984 |
|
GURCHARAN SINGH Vs. AMARJIT KAUR
|
August 7, 1984 |
|
GURCHARAN SINGH Vs. SAVITRI DEVI
|
September 20, 1984 |
|
GURDASS ALIAS THUMI Vs. SMT. HARDEV KAUR
|
January 23, 1984 |
|
GURDEEP KAUR Vs. M.M. ABUJA
|
August 27, 1984 |
|
GURDEV KAUR Vs. BALWINDER SINGH
|
April 26, 1984 |
|
GURDEV SINGH Vs. BALBIR KAUR
|
August 14, 1984 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
December 11, 1984 |
|
GURDEV SINGH Vs. PUNJAB STATE
|
April 18, 1984 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 17, 1984 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
February 10, 1984 |
|
GURDEV SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
July 12, 1984 |
|
GURDEV SINGH Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION
|
January 1, 1984 |
|
GURDIAL SINGH Vs. RAVINDER KAUR
|
August 22, 1984 |
|
GURDIAL SINGH Vs. RAM PAL AND OTHERS
|
October 31, 1984 |
|
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
|
August 31, 1984 |
|
GURDIAL SINGH Vs. GOBIND RAM
|
October 18, 1984 |
|
GURDIP SINGH Vs. KARTAR SINGH
|
October 17, 1984 |
|
GURDIP SINGH Vs. PARBATI
|
March 30, 1984 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
March 20, 1984 |
|
GURDIP SINGH JOHAR Vs. KULWANT KAUR
|
April 2, 1984 |
|
GURDWARA SAHIB DEH AUJLA Vs. INDER SINGH REP BY L RS
|
March 15, 1984 |
|
GURINDER SINGH Vs. STATE OF PUNJAB
|
April 2, 1984 |
|
GURINDER SINGH ALIAS NATTI Vs. STATE OF PUNJAB
|
September 19, 1984 |
|
GURJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 4, 1984 |
|
GURJIT SINGH RANDHAWA Vs. STATE
|
December 21, 1984 |
|
GURMAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 1984 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
February 6, 1984 |
|
GURMEL KAUR Vs. STATE OF PUNJAB
|
February 8, 1984 |
|
GURMEL SINGH Vs. BHARPUR KAUR
|
October 17, 1984 |
|
GURMEL SINGH Vs. STATE OF PUNJAB
|
August 2, 1984 |
|
GURMIT SINGH AND OTHERS Vs. GIAN CHAND AND OTHERS
|
December 19, 1984 |
|
GURMUKH SINGH Vs. BALWLNDER KAUR
|
November 13, 1984 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
December 12, 1984 |
|
GURNAM SINGH Vs. JOINT DIRECTOR PANCHAYATS, PUNJAB
|
August 1, 1984 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
August 14, 1984 |
|
GURPREET SINGH Vs. U.T. CHANDIGARH
|
December 11, 1984 |
|
GURSHARAN GOYAL Vs. COL. BALDEV INDER SINGH
|
August 7, 1984 |
|
GURTEJINDER SINGH Vs. STATE OF PUNJAB
|
August 9, 1984 |
|
HAKAM SINGH Vs. GURDIAL SINGH
|
January 19, 1984 |
|
HAKAM SINGH Vs. STATE
|
February 6, 1984 |
|
HAKUMAT RAI Vs. ANAND LAL
|
March 4, 1984 |
|
HANIF Vs. STATE OF HARYANA
|
January 17, 1984 |
|
HANS RAJ Vs. RAM PAL PATHAK
|
March 15, 1984 |
|
HANS RAJ AND OTHERS Vs. LAHORI RAM AND OTHERS
|
May 22, 1984 |
|
HANS RAJ AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
|
May 9, 1984 |
|
HANSA SINGH Vs. STATE OF PUNJAB
|
May 21, 1984 |
|
HARBANS KAUR Vs. BALWANT KAUR
|
March 27, 1984 |
|
HARBANS KAUR Vs. STATE OF HARYANA
|
December 21, 1984 |
|
HARBANS KAUR Vs. NASIB SINGH
|
November 29, 1984 |
|
HARBANS LAL Vs. PUNJAB STATE
|
December 17, 1984 |
|
HARBANS SINGH Vs. KISHAN LAL
|
July 9, 1984 |
|
HARBHAJAN KAUR Vs. MANMOHAN SINGH AND OTHERS
|
November 16, 1984 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
February 14, 1984 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
March 29, 1984 |
|
HARCHARAN SINGH Vs. STATE OF PUNJAB
|
May 10, 1984 |
|
HARDAYAL Vs. PREM NARAIN
|
September 5, 1984 |
|
HARDIP SINGH (DECEASED) REPRESENTED THROUGH L.RS. Vs. UNION OF INDIA AND ANOTHER
|
July 26, 1984 |
|
HARDIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
August 27, 1984 |
|
HARDUARI LAL AND OTHERS Vs. STATE OF HARYANA
|
November 14, 1984 |
|
HARI CHAND Vs. MANGAL SINGH AND OTHERS
|
March 22, 1984 |
|
HARI CHAND Vs. RAJENDER KUMAR JAIN
|
September 19, 1984 |
|
HARI CHAND Vs. BANWARI LAL AND OTHERS
|
July 10, 1984 |
|
HARI CHAND Vs. DHARAM PAL BHAMBI
|
September 19, 1984 |
|
HARI KRISHAN GARG Vs. DAULAT RAM
|
May 9, 1984 |
|
HARI PARSHAD Vs. MANGAT RAM
|
December 7, 1984 |
|
HARI PARSHAD HANDA Vs. THE STATE OF PUNJAB AND ANR.
|
July 23, 1984 |
|
HARI PAUL AND OTHERS Vs. DEVI DAYAL AND OTHERS
|
November 28, 1984 |
|
HARI RAM Vs. BALWINDER SINGH ALIAS PAPPU
|
February 13, 1984 |
|
HARI RAM Vs. SURJI
|
August 2, 1984 |
|
HARI RAM Vs. STATE OF PUNJAB
|
November 23, 1984 |
|
HARI RAM AND ANOTHER Vs. VISHVA NATH AND OTHERS
|
July 10, 1984 |
|
HARI SINGH AND OTHERS Vs. STATE OF PUNJAB
|
October 16, 1984 |
|
HARIJAN TANNER & SHOE-MAKER CO-OP INDUSTRIAL SOCIETY LTD Vs. STATE OF PUNJAB
|
September 18, 1984 |
|
HARIJAN WOOD WORKERS PRODUCTION CUM SALES CO OPERATIVE SOCIETY LTD Vs. MAYA WATI
|
February 20, 1984 |
|
HARISH CHAND Vs. UDAI BHAN AND OTHERS
|
April 2, 1984 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
May 9, 1984 |
|
HARJIT SINGH DHILLON Vs. THE STATE OF PUNJAB AND OTHERS
|
July 13, 1984 |
|
HARMANJIT TRUST Vs. COMMISSIONER OF INCOME-TAX
|
January 4, 1984 |
|
HARMESH RANI ALIAS RAMESH RANI Vs. RAJENDER KUMAR JAIN
|
September 19, 1984 |
|
HARMINDER SINGH Vs. KARTAR SINGH
|
July 16, 1984 |
|
HARNAM KAUR AND OTHERS Vs. GURBACHAN SINGH AND OTHERS
|
March 1, 1984 |
|
HARNAM SINGH Vs. AAR PEE AUTO AID
|
April 4, 1984 |
|
HARNAM SINGH Vs. RAKSHA RANI AND ANR.
|
March 7, 1984 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
July 16, 1984 |
|
HARPAL SINGH Vs. STATE OF HARYANA
|
August 2, 1984 |
|
HARPHOOL SINGH Vs. UNION OF INDIA
|
May 31, 1984 |
|
HARYANA STATE THROUGH SECRETARY Vs. SHANTI DEVI
|
August 23, 1984 |
|
HAWA SINGH Vs. CHAND KAUR AND ORS.
|
March 14, 1984 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
February 27, 1984 |
|
HAZURI ALIAS HAZURA SINGH Vs. LEHNA SINGH AND OTHERS
|
February 27, 1984 |
|
HET RAM Vs. STATE OF PUNJAB
|
October 11, 1984 |
|
HETU Vs. STATE OF HARYANA
|
September 18, 1984 |
|
HINDU EDUCATION SOCIETY ROHTAK AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 6, 1984 |
|
HUKAM SINGH Vs. JODH SINGH
|
February 1, 1984 |
|
HY-LAY POULTRY FARMS Vs. STATE OF HARYANA
|
February 24, 1984 |
|
I.S. SAHARIA Vs. STATE OF HARYANA
|
April 23, 1984 |
|
I.S. VERMA Vs. HARBHAJAN SINGH KALRA
|
December 4, 1984 |
|
IN RE STERLING STEELS AND WIRES LIMITED Vs. STATE
|
September 6, 1984 |
|
IN RE: FOUR SERVICE APPEALS PREFERRED BY SHRI B.K. BHATIA AND ORS. Vs. STATE
|
July 12, 1984 |
|
INCOME TAX OFFICER Vs. RADHA KISHAN
|
February 27, 1984 |
|
INDER BHAN Vs. STATE OF PUNJAB
|
February 8, 1984 |
|
INDER DEV SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 1984 |
|
INDER JIT AND OTHERS Vs. THE AMBALA BUS SYNDICATE AND OTHERS
|
October 22, 1984 |
|
INDER LAL BATRA Vs. HORI LAL
|
August 28, 1984 |
|
INDER SINGH Vs. UNION OF INDIA AND OTHERS
|
July 24, 1984 |
|
INDERJIT AND OTHERS Vs. NARESH KUMAR AND OTHERS
|
February 14, 1984 |
|
INDERJIT KAUR Vs. PUNJAB STATE AND ORS.
|
December 20, 1984 |
|
INDRO @ INDU Vs. JASBIR SINGH
|
December 3, 1984 |
|
INDU ANAND Vs. STATE OF (UNION TERRITORY, CHANDIGARH)
|
September 28, 1984 |
|
INTRA CHEMICALS AND DRUGS PVT. LTD. Vs. RUPA NARAIN
|
May 23, 1984 |
|
IQBAL KAUR Vs. HARJIT SINGH
|
January 19, 1984 |
|
ISHAR SINGH Vs. KARTAR KAUR
|
August 17, 1984 |
|
ISHAR SINGH Vs. STATE OF PUNJAB
|
September 14, 1984 |
|
ISHWAR CHANDER AND ORS. Vs. RAM DASS
|
May 29, 1984 |
|
ISHWAR PAL ATTRI Vs. DEVINDER SINGH
|
August 28, 1984 |
|
J C T M LTD , PHAGWARA Vs. STATE OF PUNJAB AND ANOTHER
|
February 22, 1984 |
|
J R GUPTA Vs. STATE OF PUNJAB
|
January 24, 1984 |
|
J S SARAON Vs. AMRIT SAGAR
|
August 23, 1984 |
|
JAGAN NATH Vs. DES RAJ
|
September 25, 1984 |
|
JAGAN NATH Vs. FIRM S B NARANG AND CO
|
March 7, 1984 |
|
JAGAN NATH Vs. BHULIAN
|
January 13, 1984 |
|
JAGAN NATH Vs. STATE OF HARYANA
|
May 17, 1984 |
|
JAGAT RAM Vs. JAGIT SINGH
|
February 27, 1984 |
|
JAGAT SINGH Vs. JOGINDER SINGH AMRIK SINGH
|
March 12, 1984 |
|
JAGATJIT SUGAR MILLS COMPANY, LTD. Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 1984 |
|
JAGBIR SINGH AND OTHERS Vs. HUKAM CHAND AND ANOTHER
|
July 19, 1984 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
August 10, 1984 |
|
JAGDEV SINGH TALWANDI Vs. STATE OF PUNJAB
|
February 9, 1984 |
|
JAGDISH CHAND Vs. OM PARKASH
|
December 10, 1984 |
|
JAGDISH CHAND SHARMA Vs. RAM KALI
|
July 11, 1984 |
|
JAGDISH KUMAR Vs. STATE OF PUNJAB
|
May 29, 1984 |
|
JAGDISH LAL Vs. TARA DEVI
|
October 17, 1984 |
|
JAGDISH LAL Vs. SURENDER KUMAR
|
July 24, 1984 |
|
JAGDISH RAI Vs. UJAGAR SINGH
|
August 9, 1984 |
|
JAGE Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
|
February 16, 1984 |
|
JAGGAR SINGH Vs. STATE OF HARYANA
|
April 16, 1984 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
January 3, 1984 |
|
JAGTAR SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
May 10, 1984 |
|
JAGTAR SINGH Vs. ADDITIONAL DIRECTORCONSOLIDATION OF HOLDINGS JULLUNDUR AND
|
February 21, 1984 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
September 11, 1984 |
|
JAI DEV SINGH Vs. HAZARA SINGH
|
January 31, 1984 |
|
JAI PARKASH @ KAKU Vs. STATE OF SIKKIM
|
September 7, 1984 |
|
JAI RAM Vs. GHISA RAM
|
January 16, 1984 |
|
JAI SINGH KULBIR SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1984 |
|
JAIPAL Vs. STATE OF HARYANA
|
February 17, 1984 |
|
JAMAN DASS Vs. JIWAN SINGH AND ORS.
|
September 7, 1984 |
|
JAMIAT SINGH Vs. STATE OF PUNJAB
|
January 20, 1984 |
|
JAMNA DEVI AND OTHERS Vs. RAM SARUP AND OTHERS
|
September 17, 1984 |
|
JANA RAM Vs. STATE OF PUNJAB
|
January 6, 1984 |
|
JANG SINGH Vs. STATE OF PUNJAB
|
March 6, 1984 |
|
JANKI DEVI Vs. CHITTER LEKHA
|
May 28, 1984 |
|
JANKI DEVI AND OTHERS Vs. TARA CHAND AND OTHERS
|
May 15, 1984 |
|
JARAO KAUR Vs. MANGTOO RAM AND ORS.
|
February 22, 1984 |
|
JARNAIL SINGH Vs. NARAIN SINGH
|
January 18, 1984 |
|
JARNAIL SINGH Vs. PREM
|
February 2, 1984 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
March 1, 1984 |
|
JASBIR SINGH Vs. STATE OF HARYANA
|
March 12, 1984 |
|
JASMEET KAUR Vs. ANANT RAM
|
August 23, 1984 |
|
JASWANT KAUR Vs. STATE OF PUNJAB
|
October 29, 1984 |
|
JASWANT KAUR AND ANOTHER Vs. DEVINDER KAUR AND OTHERS
|
March 19, 1984 |
|
JASWANT LAL Vs. BANSI LAL SHARMA
|
October 17, 1984 |
|
JASWANT RAI Vs. HARBANS LAL
|
August 24, 1984 |
|
JASWANT SINGH Vs. GURDARSHAN SINGH BEDI
|
October 17, 1984 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
August 17, 1984 |
|
JASWANT SINGH Vs. NIRMALA DEVI
|
November 22, 1984 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
November 20, 1984 |
|
JASWANT SINGH AND OTHERS Vs. SURJANT SINGH
|
October 17, 1984 |
|
JASWINDER KAUR Vs. SUKWANT SINGH
|
February 17, 1984 |
|
JASWINDER KAUR AND ORS. Vs. ASHOK KUMAR KHOSLA AND ORS.
|
May 25, 1984 |
|
JASWINDER SINGH S/O DANGAL SINGH Vs. STATE OF PUNJAB
|
February 2, 1984 |
|
JATINDER SINGH Vs. SMT. GURPAL KAUR
|
August 21, 1984 |
|
JAWAHAR LAL Vs. PIARE LAL
|
May 9, 1984 |
|
JESSA RAM Vs. GOBIND LAL
|
May 9, 1984 |
|
JHANGI RAM Vs. STATE OF HARYANA AND OTHERS
|
May 28, 1984 |
|
JINDO AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 8, 1984 |
|
JITINDER KUMAR Vs. STATE OF HARYANA
|
February 20, 1984 |
|
JIWAN SINGH Vs. R KANT AND ANOTHER
|
January 12, 1984 |
|
JIYA RAM Vs. PURSHOTAM DAS
|
July 20, 1984 |
|
JODH SINGH Vs. JULLUNDUR IMPROVEMENT TRUST JULLUNDUR
|
April 27, 1984 |
|
JOGINDER KAUR Vs. SURJIT SINGH
|
May 25, 1984 |
|
JOGINDER PAL Vs. K.C. SHARMA
|
December 20, 1984 |
|
JOGINDER PAL @ PAPPU Vs. STATE OF PUNJAB
|
September 25, 1984 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
May 23, 1984 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
September 13, 1984 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 8, 1984 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 1984 |
|
JOGINDER SINGH SANDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 27, 1984 |
|
JORA SINGH Vs. STATE OF PUNJAB
|
May 22, 1984 |
|
JOSEPH L. MALL Vs. PETTER GILL
|
September 11, 1984 |
|
JOSEPH SON OF SH. NATHI RAM, AMBALA CANTT Vs. R.L. KAPUR
|
August 6, 1984 |
|
JOTI RAM Vs. CHAMAN LAL
|
July 16, 1984 |
|
JUBEDAN BEGUM Vs. SEKHAWAT ALI KHAN
|
March 6, 1984 |
|
JUG LAL Vs. STATE OF HARYANA
|
May 9, 1984 |
|
JUGRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 4, 1984 |
|
K K DUGGAL Vs. STATE OF HARYANA
|
January 9, 1984 |
|
K.K. JAGIA, CHIEF ENGINEER, HARYANA, IRRIGATION DEPARTMENT Vs. STATE OF HARYANA AND ANOTHER
|
August 24, 1984 |
|
K.K. SUD Vs. IESH RIKHY
|
September 6, 1984 |
|
K.L. PASRIJA AND ORS. Vs. ORIENTAL FIRE AND GENERAL INS. CO. LTD. AND ORS.
|
September 27, 1984 |
|
K.S. PANCHHI Vs. PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH AND ANOTHER
|
January 13, 1984 |
|
KACHAULI CO-OP GARDEN SOCIETY LTD Vs. STATE OF HARYANA
|
December 3, 1984 |
|
KAILA ALIAS KAILI Vs. STATE OF HAYRANA
|
February 13, 1984 |
|
KAILASH RANI Vs. MOHINDER LAL
|
December 5, 1984 |
|
KAKA SINGH Vs. COMMISSIONER, FEROZEPORE DIVISION AND ORS.
|
May 1, 1984 |
|
KALA Vs. SURAJ BHAN
|
November 6, 1984 |
|
KALA SINGH Vs. COMMISSIONER HISSAR DIVISION
|
January 17, 1984 |
|
KALAWATI DEVI Vs. NEMI CHAND
|
September 17, 1984 |
|
KALI RAM Vs. STATE OF HARYANA
|
July 23, 1984 |
|
KALU Vs. TARLOKI NATH AND ORS.
|
March 30, 1984 |
|
KALYAN SINGH Vs. SHANKAR LAL
|
May 15, 1984 |
|
KAMA ALIAS KARAN SINGH Vs. PARKASH CHAND
|
March 16, 1984 |
|
KAMLESH Vs. PARAS RAM
|
July 30, 1984 |
|
KAMLESH KUMARI NAGPAL AND ORS. Vs. ORIENTAL FIRE AND GENL. INS. COMPANY LTD. AND ORS.
|
May 16, 1984 |
|
KANS RAJ Vs. STATE OF PUNJAB AND OTHERS
|
December 18, 1984 |
|
KANSHI RAM Vs. ASHOK KUMAR
|
July 13, 1984 |
|
KANTA DEVI Vs. RAJ KUMARI
|
September 6, 1984 |
|
KANTI MOHAN GUPTA Vs. UNION OF INDIA
|
September 7, 1984 |
|
KANWAR SINGH Vs. SAT PARKASH SHARMA
|
January 30, 1984 |
|
KAPURTHALA CENTRAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 23, 1984 |
|
KARAM CHAND Vs. SUPERINTENDING CANAL OFFICER
|
August 2, 1984 |
|
KARAM CHAND AND ORS Vs. STATE OF PUNJAB AND ANR
|
December 7, 1984 |
|
KARAM CHAND DOGRA Vs. SHRI D.C. SHARDA
|
August 8, 1984 |
|
KARAM SINGH Vs. MASTAN CHAND
|
October 20, 1984 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 8, 1984 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
September 7, 1984 |
|
KARNAIL SINGH Vs. ANIRUDH PARKASH KAPIL
|
August 13, 1984 |
|
KARNAIL SINGH Vs. JAGIR SINGH
|
January 17, 1984 |
|
KARTAR Vs. STATE OF HARYANA
|
September 17, 1984 |
|
KARTAR KAUR Vs. STATE OF HARYANA
|
December 15, 1984 |
|
KARTAR SINGH Vs. VIKAS STONE CRUSHING CO
|
December 15, 1984 |
|
KARTAR SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, SANGRUR AND OTHERS
|
May 4, 1984 |
|
KARTAR SINGH Vs. DIRECTORATE OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT GOVERNMENT OF
|
March 23, 1984 |
|
KARTARA Vs. SUBHASH CHANDER AND OTHERS RESPONDENTS
|
May 9, 1984 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 14, 1984 |
|
KASHMIR SINGH Vs. STATE OF HARYANA
|
January 21, 1984 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
May 24, 1984 |
|
KASHMIRI LAL Vs. STATE OF PUNJAB
|
August 13, 1984 |
|
KASHMIRI LAL AND OTHERS Vs. GURNAM SINGH
|
October 18, 1984 |
|
KAUSHALYA DEVI Vs. MOHAN LAL
|
April 2, 1984 |
|
KAUSHMBARI MAL DEVI DASS CLOTH MERCHANTS Vs. AMARJIT PAL SINGH PURI
|
May 1, 1984 |
|
KEHAR SINGH Vs. MANGA
|
January 18, 1984 |
|
KESAR RAM S/O SADHU RAM Vs. STATE OF PUNJAB
|
October 12, 1984 |
|
KESHAV DASS Vs. VED VYAS
|
April 2, 1984 |
|
KEWAL GIAN Vs. SOHAN LAL JALOTA
|
October 6, 1984 |
|
KEWAL KRISHAN Vs. AMAR NATH
|
December 12, 1984 |
|
KEWAL KRISHAN KUTHIALA Vs. COMMISSIONER OF GIFT-TAX
|
March 20, 1984 |
|
KEWAL KRISHAN SHARMA AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANR.
|
December 6, 1984 |
|
KEWAL KRISHAN TANDON Vs. STATE OF PUNJAB
|
January 17, 1984 |
|
KEWAL SINGH Vs. STATE OF PUNJAB
|
January 11, 1984 |
|
KHARAITI LAL Vs. MOHAN DEVI
|
February 7, 1984 |
|
KHAZNI Vs. CHHITAR MAL
|
August 16, 1984 |
|
KHEM SINGH Vs. STATE OF HARYANA
|
April 26, 1984 |
|
KHETA Vs. MATADIN AND ANOTHER
|
March 4, 1984 |
|
KHUSHAL SINGH Vs. STATE OF PUNJAB
|
March 14, 1984 |
|
KHUSHI RAM RAGHUNATH RAI Vs. STATE OF PUNJAB
|
January 31, 1984 |
|
KIDAR SINGH Vs. NAR SINGH
|
May 17, 1984 |
|
KIRNI DEVI Vs. DARSHAN LAL AND ORS.
|
July 31, 1984 |
|
KIRORI LAL Vs. AHMED HUSSAIN
|
November 9, 1984 |
|
KIRORI LAL Vs. BABU SAINI
|
August 30, 1984 |
|
KIRPAL Vs. NATHAN
|
February 21, 1984 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
January 24, 1984 |
|
KIRPAL SINGH Vs. RAGHBIR SINGH
|
August 10, 1984 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
August 23, 1984 |
|
KIRPAL SINGH BAJWA Vs. U.T. CHANDIGARH THROUGH HOME SECRETARY
|
July 18, 1984 |
|
KISHAN CHAND Vs. MUNICIPAL COMMITTEESANGAT
|
March 21, 1984 |
|
KISHAN CHAND Vs. SHAM DASS
|
July 24, 1984 |
|
KISHAN CHAND AND OTHERS Vs. H S E B AND ANOTHER
|
March 19, 1984 |
|
KISHAN LAL (DIED) AND OTHERS Vs. KURDA
|
February 28, 1984 |
|
KISHAN SINGH Vs. MITHU SINGH
|
July 10, 1984 |
|
KISHORI LAL Vs. RISHI DEV
|
March 14, 1984 |
|
KISHORI LAL Vs. WAZIR CHAND
|
July 24, 1984 |
|
KRISHAN Vs. CHHAJJU, DECEASED REPRESENTED BY HIS LEGAL REPRESENTATIVES SMT. PARBHI AND OTHERS
|
April 26, 1984 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
September 13, 1984 |
|
KRISHAN KUMAR Vs. FINANCIAL COMMISSIONER
|
August 9, 1984 |
|
KRISHAN KUMAR Vs. U.T. OF CHANDIGARH
|
July 24, 1984 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 22, 1984 |
|
KRISHAN LAL Vs. GULAB RAM
|
March 27, 1984 |
|
KRISHAN LAL Vs. JAI DEV
|
May 21, 1984 |
|
KRISHAN LAL Vs. NARINDER JEET KAUR
|
January 17, 1984 |
|
KRISHAN LAL Vs. STATE OF HARYANA THROUGH LAND ACQUISITION OFFICER P.W.D, B & R BRANCH, AMBALA CANTT
|
May 2, 1984 |
|
KRISHANA DEVI Vs. DOONGAR MAL
|
March 20, 1984 |
|
KRISHNA WANTI AND OTHERS Vs. KAUSHALYA DEVI AND ANOTHER
|
January 4, 1984 |
|
KULDIP CHAND MALHOTRA Vs. SMT. KANTA
|
January 4, 1984 |
|
KULDIP DARSHAN Vs. STATE OF HARYANA
|
August 21, 1984 |
|
KULDIP RAI Vs. PRITAM DASS DUTTA
|
January 18, 1984 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
March 15, 1984 |
|
KULDIP SINGH Vs. GURMAIL SINGH
|
April 27, 1984 |
|
KULDIP SINGH SAWHNEY Vs. PARKASH CHAND
|
December 7, 1984 |
|
KULWANT KAUR Vs. JASWANT SINGH
|
March 20, 1984 |
|
KULWANT KAUR Vs. JASWANT SINGH
|
May 20, 1984 |
|
KULWANT KAUR SANDHU Vs. JOGINDER PAL PANDE
|
May 4, 1984 |
|
KULWANT RAI AND ORS. Vs. FIRM M/S. LABHU RAM, RAM PAL AND ANR.
|
April 5, 1984 |
|
KULWINDER SINGH Vs. STATE OF HARYANA
|
March 8, 1984 |
|
KUMARI AVINDER SAMRA Vs. PRIYA VARAT KUMAR
|
May 1, 1984 |
|
KUNDAN LAL Vs. STATE OF PUNJAB
|
May 10, 1984 |
|
KUNDAN LAL ALIAS KUNDAN SINGH Vs. UNION OF INDIA AND OTHERS
|
December 10, 1984 |
|
KUNDAN SINGH Vs. STATE OF PUNJAB
|
December 6, 1984 |
|
KUSHAL SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR
|
December 11, 1984 |
|
L.R. ROOJAN Vs. K. BANARJI AND ANOTHER
|
August 23, 1984 |
|
LABH SINGH Vs. STATE OF PUNJAB
|
December 18, 1984 |
|
LABHU RAM Vs. OM PARKASH MAHESHWARI
|
April 30, 1984 |
|
LACHHMAN SINGH Vs. STATE
|
February 23, 1984 |
|
LACHHMAN SINGH Vs. STATE OF HARYANA
|
March 13, 1984 |
|
LACHMAN SINGH Vs. GURMIT KAUR
|
January 1, 1984 |
|
LADHA RAM Vs. DURGA DEVI
|
April 23, 1984 |
|
LAJO BAI @ LAJWANTI Vs. KHILLU RAM
|
July 18, 1984 |
|
LAJWANT SINGH D.S.P. Vs. STATE OF PUNJAB
|
August 24, 1984 |
|
LAJWANTI Vs. HARYANA STATE
|
September 3, 1984 |
|
LAKHBIR SINGH AND OTHERS Vs. KESAR KAUR AND OTHERS
|
May 15, 1984 |
|
LAKHI RAM Vs. RAM SINGH
|
September 26, 1984 |
|
LAKSHMI NARAIN Vs. MOHAN LAL
|
October 22, 1984 |
|
LAL CHAND Vs. AMAR CHAND
|
May 1, 1984 |
|
LALIT KUMAR Vs. JAIRAM DASS
|
March 20, 1984 |
|
LALITA GUPTA Vs. PARVEEN KUMAR MAHAJAN
|
August 2, 1984 |
|
LAND ACQUISITION COLLECTOR, PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. ADITYA KUMAR AND OTHERS
|
March 22, 1984 |
|
LASHKAR SINGH Vs. STATE OF PUNJAB
|
January 11, 1984 |
|
LASHKAR SINGH Vs. STATE PUNJAB AND OTHERS
|
December 21, 1984 |
|
LAVKUSH HOSIERY Vs. STATE OF PUNJAB
|
February 8, 1984 |
|
LAXMI NARAIN Vs. GULAB CHAND
|
September 4, 1984 |
|
LAXMI NARAIN Vs. RAM CHANDER
|
January 31, 1984 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. TRIPTA DEVI
|
September 7, 1984 |
|
LOHANI CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. BHAGWANPURI
|
March 12, 1984 |
|
LUDHIANA IMPROVEMENT TRUST Vs. HANS RAJ
|
December 12, 1984 |
|
M C FATEHGARH CHURIAN, TEHSIL BATALA, DIST GURDASPUR Vs. DINA NATH
|
January 3, 1984 |
|
M HOLKAR Vs. A P SRIHAN
|
March 27, 1984 |
|
M S CHAUHAN Vs. STATE BANK OF INDIA
|
September 10, 1984 |
|
M/S D. L. F. UNIVERSAL LTD., FORMERLY KNOWN AS AMERICAN UNIVERSAL ELECTRIC (INDIA) LTD. Vs. THE STATE OF HARYANA AND OTHERS
|
February 13, 1984 |
|
M/S DEEP TRACTORS TARN TARAN Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
|
April 4, 1984 |
|
M/S ELSONS COTTON MILLS LTD. Vs. THE STATE OF HARYANA AND ORS.
|
February 14, 1984 |
|
M/S MODERN EQUIPMENT COMPANY, AMBALA CANTT Vs. THE REGIONAL DIRECTOR, EMPLOYEES, STATE INSURANCE CORPORATION, CHANDIGARH
|
March 29, 1984 |
|
M/S SARAN SINGH WARYAM SINGH Vs. SHRI JIT SINGH
|
December 25, 1984 |
|
M/S. BHIWANI TEXTILE MILLS, BHIWANI Vs. KISHAN CHAND AND ANOTHER
|
May 10, 1984 |
|
M/S. DENA BANK AND OTHERS Vs. RAMESH K. ANEJA AND OTHERS
|
December 21, 1984 |
|
M/S. MAHARAJA (EXPORTS) SPICES AMRITSAR AND OTHERS Vs. UNION TERRITORY CHANDIGARH
|
July 23, 1984 |
|
M/S. NATRAJ STUDIO AND OTHERS Vs. SMT. ANGURI DEVI
|
April 27, 1984 |
|
M/S. R.K. MAHAJAN INDUSTRIES AND ANR. Vs. SHRI TARLOK SINGH BEDI
|
February 27, 1984 |
|
M/S. SARAN SINGH WARYAM SINGH Vs. SHRI JIT SINGH
|
April 23, 1984 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
August 31, 1984 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
July 10, 1984 |
|
MADAN LAL RAMESH CHANDER Vs. JAGDISH SINGH
|
March 7, 1984 |
|
MADAN LAL SAGGI Vs. BRITISH MOTOR CAR COMPANY (1933) PVT. LTD
|
September 27, 1984 |
|
MADAN MOHAN Vs. STATE OF HARYANA
|
November 21, 1984 |
|
MADHAV KUMAR ANAND Vs. SUDESH KUMAR
|
February 10, 1984 |
|
MADHO SINGH Vs. SMT KRISHANA DEVI
|
April 23, 1984 |
|
MADURA COATS LTD Vs. CHETAN DEV
|
August 1, 1984 |
|
MAGHI MAL Vs. KUNDAN LAL
|
February 3, 1984 |
|
MAHABIR GRAM UDYOG MANDAL Vs. STATE OF HARYANA
|
January 9, 1984 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
November 13, 1984 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
July 20, 1984 |
|
MAHABIR SINGH Vs. STATE OF HARYANA
|
May 30, 1984 |
|
MAHANT NARBADA NATH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
March 27, 1984 |
|
MAHANT SADHU RAM Vs. STATE OF PUNJAB AND ANOTHER
|
March 30, 1984 |
|
MAHANT SANT SARUP Vs. STATE OF PUNJAB
|
December 4, 1984 |
|
MAHANT SHERYO NATH Vs. STATE OF HARYANA
|
May 1, 1984 |
|
MAHANT SUKHDEV PURI Vs. SMADH BABA MAUZPURI
|
November 9, 1984 |
|
MAHARAJA FASTERNERS Vs. DIRECTOR OF ENFORCEMENT
|
January 27, 1984 |
|
MAHESH CHANDER Vs. VINOD BALA
|
March 16, 1984 |
|
MAHESHWAR Vs. STATE OF HARYANA
|
April 25, 1984 |
|
MAJID SON OF MARRU Vs. SADHU SON OF BONDU
|
November 20, 1984 |
|
MAJIT KAUR AND OTHERS Vs. GURBUX SINGH
|
January 2, 1984 |
|
MAJOR SINGH Vs. GURDEV KAUR
|
April 18, 1984 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
February 8, 1984 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
January 18, 1984 |
|
MAJOR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
May 8, 1984 |
|
MALERKOTLA AUTO UDYOG NABHA ROAD Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION
|
February 8, 1984 |
|
MALLIAN NEAR GILL MANJ CO-OPERATIVE JOINT FARMING SOCIETY LIMITED Vs. GURDASPUR CENTRAL COOPERATIVE BANK LTD
|
January 12, 1984 |
|
MAMTA RANI Vs. RAJ KUMAR
|
October 15, 1984 |
|
MAN INDERJIT SINGH AND ORS. Vs. SARDAR SINGH AND ORS.
|
April 25, 1984 |
|
MAN SINGH Vs. PUNJAB FINANCIAL CORPORATION
|
September 20, 1984 |
|
MAN SINGH Vs. PUNJAB FINANCIAL CORPN
|
September 26, 1984 |
|
MAN SINGH Vs. STATE OF HARYANA
|
February 9, 1984 |
|
MAN SINGH Vs. STATE OF PUNJAB
|
November 23, 1984 |
|
MANAGING COMMITTEE, AMAR SHAHID BABA AJIT SINGH JUJHAR SINGH MEMORIAL COLLEGE, BELA Vs. B. DUTT AND OTHERS
|
January 12, 1984 |
|
MANDAL KRISHNA SWAMY GOPALAN Vs. MRS. LALITA GOPALAN
|
January 13, 1984 |
|
MANDHOLI KALA Vs. STATE OF HARYANA
|
November 26, 1984 |
|
MANDIP KAUR Vs. RAM LAL AND ORS.
|
March 26, 1984 |
|
MANGE RAM Vs. CHANDER SINGH
|
February 6, 1984 |
|
MANGE RAM Vs. BRIJ MOHAN
|
May 30, 1984 |
|
MANGE RAM Vs. STATE OF HARYANA
|
February 1, 1984 |
|
MANGE RAM AND ANOTHER Vs. DEWAK RAM AND ANOTHER
|
March 22, 1984 |
|
MANGEY RAM Vs. STATE OF HARYANA
|
September 12, 1984 |
|
MANGOO RAM MOHAN LAL Vs. STATE OF HARYANA
|
August 2, 1984 |
|
MANI RAM AND OTHERS Vs. DHAN SINGH
|
March 2, 1984 |
|
MANI SINGH AVTAR SINGH Vs. INSPECTING ASST COMMR OF INCOME-TAX ACQUISITION RANGE
|
March 21, 1984 |
|
MANINDER KAUR Vs. STATE OF PUNJAB
|
November 6, 1984 |
|
MANJIT KAUR Vs. GUIJNAIL SINGH
|
August 29, 1984 |
|
MANJIT KAUR Vs. GURBUX SINGH
|
January 24, 1984 |
|
MANJIT SINGH @ TOTI Vs. STATE OF PUNJAB
|
January 27, 1984 |
|
MANMOHAN PAL Vs. U T OF CHANDIGARH
|
February 10, 1984 |
|
MANMOHAN PAL Vs. UNION TERRITORY OF CHANDIGARH
|
January 10, 1984 |
|
MANMOHAN SINGH BEDI Vs. SANTOSH KUMARI
|
March 6, 1984 |
|
MANOHAR LAL Vs. STATE OF PUNJAB AND ORS.
|
March 27, 1984 |
|
MANOHAR LAL AND OTHERS Vs. BUDH RAM AND OTHERS
|
September 20, 1984 |
|
MANOHAR LAL MULWANI Vs. PUNJAB STATE CO-OPERATIVE BANK
|
May 22, 1984 |
|
MANOHAR LAL NAGPAL Vs. COMMISSIONER OF WEALTH-TAX
|
February 10, 1984 |
|
MANOJ AHUJA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE
|
January 31, 1984 |
|
MANSA RAM Vs. STATE U.T.
|
March 7, 1984 |
|
MARU Vs. RATTI RAM
|
January 5, 1984 |
|
MATESHWAR DAYAL Vs. OM PARKASH
|
July 10, 1984 |
|
MATHRA DASS Vs. KEWAL KRISHAN
|
July 25, 1984 |
|
MAYA DEVI Vs. RAJINDER KUMAR SHUKLA
|
September 4, 1984 |
|
MAYA RAM JIA LAL Vs. COMMISSIONER OF INCOME-TAX
|
March 16, 1984 |
|
MEGH SINGH Vs. HOSHIAR SINGH
|
October 18, 1984 |
|
MEHAL SINGH Vs. STATE OF PUNJAB
|
October 17, 1984 |
|
MEHAR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
April 27, 1984 |
|
MEHRU Vs. MOHAN LAL
|
November 9, 1984 |
|
MELU RAM Vs. GOVIND RAM
|
March 8, 1984 |
|
MILKHAN SINGH Vs. STATE OF PUNJAB
|
October 18, 1984 |
|
MILKHI Vs. BHAN SINGH
|
October 13, 1984 |
|
MODAN SINGH AND OTHERS Vs. RAGHBIR SINGH AND ANOTHER
|
August 1, 1984 |
|
MODELLA WOOLLEN MILLS LTD Vs. MODELLA TEXTILE WORKERS UNION AND OTHERS
|
September 6, 1984 |
|
MOHAMMAD SHAFFI Vs. TALLAI RAM
|
September 11, 1984 |
|
MOHAN DEVI Vs. DEV RAJ PASSI
|
January 5, 1984 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
May 25, 1984 |
|
MOHAN LAL Vs. KALP SHIKHA
|
July 31, 1984 |
|
MOHAN LAL Vs. RANJIT RANI
|
March 9, 1984 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
January 23, 1984 |
|
MOHAN SINGH Vs. INDERJIT SINGH
|
July 26, 1984 |
|
MOHAN SINGH Vs. CHUHAR SINGH
|
August 24, 1984 |
|
MOHAR SINGH Vs. HARINDER SINGH
|
July 31, 1984 |
|
MOHINDER KAUR Vs. SUKHDEV SINGH
|
November 21, 1984 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB AND ORS.
|
August 31, 1984 |
|
MOHINDER KUMAR Vs. VED PARKASH
|
April 16, 1984 |
|
MOHINDER KUMAR Vs. JASWANT LAL
|
March 16, 1984 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB
|
November 16, 1984 |
|
MOHINDER SINGH Vs. SATBIR SINGH
|
September 11, 1984 |
|
MOHINDER SINGH Vs. RAM NATH
|
April 16, 1984 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 8, 1984 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 25, 1984 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
May 25, 1984 |
|
MOHINDER SINGH Vs. MUKHTIAR KAUR
|
October 15, 1984 |
|
MOHINDER SINGH Vs. KASHMIRA SINGH
|
October 22, 1984 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 2, 1984 |
|
MOHINDERGARH CENTRAL CO Vs. STATE OF HARYANA AND OTHER
|
September 21, 1984 |
|
MOTI RAM Vs. SARDHU RAM AND OTHERS
|
September 25, 1984 |
|
MOTI RAM SINGLA Vs. OM PARKASH TAILOR MASTER
|
October 22, 1984 |
|
MRS. TARA SARUP C/O AMARTARA INDUSTRIES, BOMBAY Vs. M/S PIARA SINGH GURMAIL SINGH AND OTHER
|
May 28, 1984 |
|
MST. BACHNI Vs. MANGAL SINGH
|
July 19, 1984 |
|
MUJHAIL SINGH Vs. JAGIR KAUR
|
March 30, 1984 |
|
MUKANDI LAL Vs. STATE OF HARYANA
|
September 18, 1984 |
|
MUKHTIAR Vs. AMARJIT KAUR
|
September 4, 1984 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
August 28, 1984 |
|
MULKH RAJ Vs. AMAR NATH
|
October 23, 1984 |
|
MULKH RAJ Vs. RAM ROOP
|
November 28, 1984 |
|
MULLA Vs. SUB DIVISIONAL MAGISTRATE PANIPAT
|
October 29, 1984 |
|
MUNICIPAL COMMITTEE BAHADURGARH Vs. RIZK RAM AND OTHERS
|
February 23, 1984 |
|
MUNICIPAL COMMITTEE MUKERIAN Vs. SUB-DIVISIONAL OFFICER
|
August 3, 1984 |
|
MUNICIPAL COMMITTEE, AMBALA CITY Vs. VIKRAMJIT KUMAR
|
February 28, 1984 |
|
MUNICIPAL COMMITTEE, AMRITSAR AND ANOTHER Vs. PIARA SINGH
|
January 10, 1984 |
|
MUNICIPAL COMMITTEE, REWARI, THROUGH ITS ADMINISTRATOR Vs. PARKASH CHAND
|
January 12, 1984 |
|
MUNICIPAL CORPORATION Vs. DES RAJ PAUR
|
October 1, 1984 |
|
MUNICIPAL CORPORATION, AMRITSAR Vs. DES RAJ PAUR
|
October 10, 1984 |
|
MUNSHI RAM Vs. STATE OF PUNJAB
|
October 22, 1984 |
|
MURTI HANUMAN BRAJMAN HANUMAN MANDIRHISSAR Vs. PUNJAB WALKAF BOARD
|
January 17, 1984 |
|
N.D. PRABHAKAR AND OTHERS Vs. P.C. KANSAL AND OTHERS
|
September 12, 1984 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
November 13, 1984 |
|
NAHAR SINGH Vs. STATE OF PUNJAB
|
February 13, 1984 |
|
NAIB SINGH Vs. STATE OF PUNJAB
|
October 11, 1984 |
|
NAIB SINGH AND OTHERS Vs. KARNAIL KAUR AND ANOTHER
|
May 31, 1984 |
|
NAKAM RAI Vs. STATE OF HARYANA
|
May 10, 1984 |
|
NAKUL AND OTHERS Vs. LAL SINGH
|
January 17, 1984 |
|
NAND KISHORE Vs. JAGDISH CHANDER JAIN
|
December 4, 1984 |
|
NAND SINGH Vs. TAXING OFFICER (PUNJAB AND HARYANA HIGH COURT) AT CHANDIGARH
|
April 30, 1984 |
|
NANDU Vs. SURENDER KUMAR (MAJOR) AND OTHERS
|
September 28, 1984 |
|
NANHI BAI Vs. SHEO DEVI AND OTHERS
|
January 16, 1984 |
|
NANHU AND ANOTHER Vs. KRISHAN LAL AND OTHERS
|
November 30, 1984 |
|
NAR SINGH Vs. STATE (U T CHANDIGARH)
|
January 31, 1984 |
|
NARAIN KUMAR Vs. NEKI RAM
|
February 14, 1984 |
|
NARAIN SINGH Vs. STATE OF HARYANA
|
October 30, 1984 |
|
NARAIN SINGH AND OTHERS Vs. VIRU AND OTHERS
|
November 30, 1984 |
|
NARAN DASS RAJA RAM AND COMPANY Vs. PUNJAB STATE
|
January 16, 1984 |
|
NARESH KUMAR MITTAL AND ORS. Vs. PRITAM CHAND AND ORS.
|
May 29, 1984 |
|
NARESH KUMAR S/O DIAL SINGH Vs. STATE OF PUNJAB
|
March 29, 1984 |
|
NARGIS Vs. MAJOR RANBIR SINGH SANGHA
|
July 27, 1984 |
|
NARINDER NATH MALHOTRA Vs. SIRI RAM VERMA
|
May 30, 1984 |
|
NARINDER PAL Vs. NATHA SINGH AND ANOTHER
|
April 26, 1984 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
August 2, 1984 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
August 28, 1984 |
|
NARINDER SINGH RANDHAWA Vs. HARDIAL SINGH DHILLON
|
August 7, 1984 |
|
NARPAT SINGH Vs. STATE OF HARYANA
|
December 5, 1984 |
|
NATHA SINGH Vs. BIKKAR SINGH
|
January 4, 1984 |
|
NATHU RAM Vs. STATE OF HARYANA
|
January 12, 1984 |
|
NATIONAL INSURANCE CO. LTD Vs. JASWINDER KAUR
|
May 25, 1984 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KUNDAN SINGH
|
August 31, 1984 |
|
NAURANG SINGH Vs. JANGIR SINGH
|
December 18, 1984 |
|
NAVAL KISHORE Vs. STATE OF HARYANA
|
January 12, 1984 |
|
NAWAB SINGH Vs. REGISTRAR COOP SOCIETIES HARYANA
|
September 6, 1984 |
|
NEELAM RANI Vs. YASH PAUL
|
October 10, 1984 |
|
NEW INDIA ASSURANCE CO Vs. BASANTI
|
May 3, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. SWARAN KANTA
|
September 28, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. JOLLY ENGINEERS AND CONTRACTORS P LTD
|
November 20, 1984 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PADAM KUMAR JAIN
|
July 30, 1984 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAMUNDRI ROADWAYS COMPANY (P) LTD. AND ORS.
|
February 23, 1984 |
|
NILA RAM Vs. STATE OF PUNJAB
|
August 30, 1984 |
|
NILOKHERI BONE MILLS Vs. STATE OF HARYANA
|
February 1, 1984 |
|
NINDER SINGH Vs. JASWANT KAUR
|
September 26, 1984 |
|
NINDRO DEVI Vs. RAJPAL
|
July 12, 1984 |
|
NIRANJAN SINGH Vs. STATE OF HARYANA
|
March 12, 1984 |
|
NIRDOSH KUMAR Vs. PADMA RANI ALIAS MEENA
|
July 24, 1984 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
August 3, 1984 |
|
NIRMALA TEXTILE FINISHING MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
November 30, 1984 |
|
NIVEDITTA ARORA AND ORS. Vs. PREM SINGH AND ORS.
|
July 23, 1984 |
|
NOHAR CHAND GUPTA Vs. STATE OF PUNIAB
|
March 14, 1984 |
|
NORTHERN CARRIERS PVT LTD Vs. UNITED INDIA INS CO LTD
|
March 8, 1984 |
|
OM PARKASH Vs. GIRI RAJ KISHORE
|
October 13, 1984 |
|
OM PARKASH Vs. D N KALIA
|
August 17, 1984 |
|
OM PARKASH Vs. SOHAN LAL AND OTHERS
|
August 30, 1984 |
|
OM PARKASH Vs. SHARMA ELECTRIC COMPANY
|
November 22, 1984 |
|
OM PARKASH Vs. RAM SARUP
|
August 21, 1984 |
|
OM PARKASH AND ANOTHER Vs. RAMESHWAR PARSHAD AND OTHERS
|
February 13, 1984 |
|
OM PARKASH AND OTHERS Vs. MAN MOHAN AND OTHERS
|
May 7, 1984 |
|
OM PARKASH DHIR Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
August 27, 1984 |
|
OM PRAKASH Vs. EXECUTIVE ENGINEER S Y L CANAL DIVISION NO
|
March 15, 1984 |
|
ORIENTAL F and G INSURANCE CO LTD Vs. BEASA DEVI
|
September 27, 1984 |
|
ORIENTAL FIRE AND GENERAL Vs. SWARNA RANI
|
May 22, 1984 |
|
ORIENTAL FIRE AND GENERAL Vs. BHAJAN KAUR
|
August 29, 1984 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAJ RANI
|
July 19, 1984 |
|
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
November 12, 1984 |
|
P.C. WADHWA Vs. THE STATE OF HARYANA AND ANR.
|
August 10, 1984 |
|
P.P. KAPOOR SUPERINTENDENT AND ORS. Vs. STATE OF HARYANA AND ORS.
|
August 30, 1984 |
|
P.R. VELAYUDHIAN Vs. STATE OF PUNJAB
|
July 10, 1984 |
|
PAL SINGH Vs. STATE OF PUNJAB
|
July 26, 1984 |
|
PARAM SHANTA NAND ALIAS JAI KUMAR Vs. STATE OF PUNJAB
|
July 31, 1984 |
|
PARAMJIT KAUR Vs. NARINDER SINGH
|
September 11, 1984 |
|
PARAMJIT SINGH AND ORS Vs. HARI CHAND AND ORS.
|
July 24, 1984 |
|
PARBATI ALIAS PARO Vs. KHIALI RANI
|
July 26, 1984 |
|
PARDEEP AGGARBATTI Vs. STATE OF PUNJAB
|
May 2, 1984 |
|
PARDEEP SINGH Vs. STATE OF PUNJAB
|
August 24, 1984 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
August 28, 1984 |
|
PARMA NAND Vs. STATE OF HARYANA
|
April 24, 1984 |
|
PARMALI ALIAS RAMALI Vs. ARJAN AND ANR.
|
September 6, 1984 |
|
PARMALI ALIAS RAMALI Vs. ARJAN SINGH AND ANOTHER
|
March 29, 1984 |
|
PARMESHRI Vs. NAURATA
|
May 10, 1984 |
|
PARO Vs. PREM SINGH
|
March 20, 1984 |
|
PARTAP CHAND Vs. MANGAT RAI
|
April 30, 1984 |
|
PAT RAM SON OF JYOTI RAM Vs. HARI CHAND AND OTHERS
|
November 22, 1984 |
|
PATASI DEVI Vs. RAJ DEEP SINGH
|
May 15, 1984 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 10, 1984 |
|
PAWANTA SAHIB CEMENT WORKS (P) LTD Vs. ANIL SAINI
|
April 11, 1984 |
|
PEHLAD AND ANOTHER Vs. COLLECTOR AND OTHERS
|
January 17, 1984 |
|
PEPSU ROAD TRANSPORT CORPN PATIALA Vs. QIMAT RAI JAIN
|
April 30, 1984 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. GURNAM SINGH
|
April 23, 1984 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SATYA WANTI
|
May 10, 1984 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. SHRI P.C. PURI AND OTHERS
|
July 25, 1984 |
|
PERA RAM RAHEJA Vs. MURTI SIRI KRISHAN CHADER JI SATHAPITSH. THAKUR DOWARA, MOHALLA JAMALPURA, SONEPAT
|
January 6, 1984 |
|
PHAGWARA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
|
October 22, 1984 |
|
PHOOL SINGH Vs. LADWA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD , LADWA
|
May 1, 1984 |
|
PHOOSA RAM Vs. ASHOK KUMAR & ORS.
|
January 27, 1984 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
December 18, 1984 |
|
PIARA SINGH Vs. BADAN SINGH
|
February 21, 1984 |
|
PIARE Vs. STATE OF HARYANA
|
February 22, 1984 |
|
PITAMBER LAL Vs. RAM LAL
|
May 28, 1984 |
|
POHLU RAM Vs. RAJASTHAN STATE ROAD TRANSPORT
|
September 4, 1984 |
|
PRABHA KHANNA Vs. SATISH CHANDRA
|
November 28, 1984 |
|
PRADEEP KUMAR Vs. HARYANA FINANCIAL CORPN CHANDIGARH
|
February 27, 1984 |
|
PRAHLAD SINGH Vs. COL. SUKHDEV SINGH
|
October 19, 1984 |
|
PREM CHAND Vs. LEGAL REPRESENTATIVES OF NEKI RAM DECEASED, SMT. PUNI
|
September 26, 1984 |
|
PREM CHAND JAIN. Vs. DEV KARAN AND ORS.
|
May 11, 1984 |
|
PREM KAUR Vs. PREM SINGH AND OTHERS
|
July 12, 1984 |
|
PREM LATA AND OTHERS Vs. MOHAN LAL
|
April 18, 1984 |
|
PREM NATH MAYOR Vs. COMMISSIONER OF INCOME-TAX
|
March 8, 1984 |
|
PREM SAGAR Vs. SHAM LAL
|
April 24, 1984 |
|
PRITAM SINGH Vs. SATYA DEVI
|
May 17, 1984 |
|
PRITAM SINGH Vs. BACHAN KAUR
|
July 9, 1984 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
May 25, 1984 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
February 3, 1984 |
|
PRITHI Vs. YATINDER KUMAR
|
December 12, 1984 |
|
PRITMA SHARMA Vs. MOHINDER S BHARDWAJ
|
January 24, 1984 |
|
PUNEET CHOPRA Vs. STATE OF HARYANA
|
August 6, 1984 |
|
PUNJAB AND SIND BANK CANNAUGHT PLACE, NEW DELHI Vs. DALJIT SINGH MANAGER PUNJAB AND SIND BANK
|
July 19, 1984 |
|
PUNJAB CONCAST STEELS LTD Vs. MUNICIPAL CORPN LUDHIANA
|
May 1, 1984 |
|
PUNJAB EXPORT CORPORATION LIMITED, CHADIGARH Vs. M/S B.C. FOUNDARY ENGINEERS AND FOUNDERS, AGRA
|
February 7, 1984 |
|
PUNJAB FINANCIAL CORPORATIONCHANDIGARH Vs. STYLO INDUSTRIES
|
May 4, 1984 |
|
PUNJAB FINANCIAL CORPORATIONCHANDIGARH Vs. GARG RICE AND GENERAL MILLSSAMANA
|
February 17, 1984 |
|
PUNJAB GUN HOUSE Vs. STATE OF PUNJAB
|
March 20, 1984 |
|
PUNJAB STATE Vs. OM PARKASH
|
November 20, 1984 |
|
PUNJAB STATE Vs. HUKAM CHAND
|
May 10, 1984 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT PATIALA AND ANOTHER
|
January 31, 1984 |
|
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. CHANDIGARH Vs. SURINDER SINGH VIRDI EX. TECHNICAL MEMBER AND OTHERS
|
January 20, 1984 |
|
PUNJAB STATE THROUGH COLLECTOR, AMRITSAR Vs. BAHADUR SINGH
|
September 21, 1984 |
|
PUNJAB WAKF BOARD Vs. TARA CHAND AND OTHERS
|
August 3, 1984 |
|
PURAN CHAND Vs. HARJINDER SINGH AND OTHERS
|
January 2, 1984 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
April 25, 1984 |
|
PURAN SINGH Vs. AJIT SINGH
|
March 1, 1984 |
|
PURNIMA VINDAL Vs. CHATAR MAL
|
July 30, 1984 |
|
PUSHPA Vs. PIARA SINGH
|
October 11, 1984 |
|
PUSHPA DEVI Vs. BHIM SAIN
|
February 20, 1984 |
|
PUSHPINDER KAUR SEKHON Vs. CORPORAL SHARMA
|
May 31, 1984 |
|
PYARA SINGH AND OTHERS Vs. GURBACHAN SINGH AND OTHERS
|
April 10, 1984 |
|
PYARE LAL Vs. STATE OF PUNJAB
|
July 16, 1984 |
|
R.K. JAIRATH Vs. K.S. SINGLA
|
November 22, 1984 |
|
R.L. DOGRA Vs. JANKI DASS
|
October 18, 1984 |
|
R.S. AHLAWAT Vs. OM DUTT
|
November 5, 1984 |
|
RACHHPAL CHAND Vs. STATE OF PUNJAB
|
March 14, 1984 |
|
RACHHPAL SINGH Vs. GURDARSHAN SINGH
|
November 6, 1984 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
February 15, 1984 |
|
RACHHPAL SINGH Vs. GURDARSHAN SINGH
|
July 10, 1984 |
|
RADHA KRISHAN Vs. SHASHI BANSAL
|
April 30, 1984 |
|
RADHEY SHAM AND OTHERS Vs. KAUSHALYA DEVI W/O BEHARI LAL
|
March 6, 1984 |
|
RAGHBIR Vs. STATE OF HARYANA
|
March 8, 1984 |
|
RAGHBIR KAUR Vs. GURMEJ SINGH
|
September 28, 1984 |
|
RAGHBIR SINGH Vs. NACHHATAR KAUR
|
April 5, 1984 |
|
RAGHBIR SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1984 |
|
RAGHBIR SINGH BULHARA Vs. UNION TERRITORY OF CHANDIGARH
|
February 10, 1984 |
|
RAGHUBAR DASS Vs. STATE OF PUNJAB
|
May 22, 1984 |
|
RAGHUBIR SINGH CHAUDHARY Vs. STATE OF HARYANA
|
August 29, 1984 |
|
RAJ BAHADUR Vs. STATE OF PUNJAB
|
January 17, 1984 |
|
RAJ CHOPRA Vs. S SANGARA SINGH
|
March 16, 1984 |
|
RAJ CHOPRA AND ORS. Vs. STATE OF HARYANA AND ANR.
|
December 21, 1984 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
October 20, 1984 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
August 8, 1984 |
|
RAJ KUMAR Vs. KRISHNA KUMARI
|
October 13, 1984 |
|
RAJ KUMARI Vs. PUNJABI UNIVERSITY PATIALA
|
August 22, 1984 |
|
RAJ KUMARI Vs. HARISH CHANDER
|
April 17, 1984 |
|
RAJ KUMARI Vs. CHANDER LAL
|
October 31, 1984 |
|
RAJ KUMARI ALIAS RAJ WANTI Vs. SADHU RAM
|
September 19, 1984 |
|
RAJ RANI Vs. CHAMAN LAL
|
February 7, 1984 |
|
RAJ RANI Vs. RAMESH KUMAR
|
January 18, 1984 |
|
RAJ RANI Vs. JAI KISHAN
|
May 31, 1984 |
|
RAJ RANI Vs. TILAK RAJ
|
May 8, 1984 |
|
RAJ RISHI Vs. SUDESH KUMARI
|
August 21, 1984 |
|
RAJA RAM Vs. GURBAX SINGH
|
August 13, 1984 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. KANTI DEVI
|
September 7, 1984 |
|
RAJBALA Vs. SATBIR SINGH
|
February 9, 1984 |
|
RAJESH AGGARWAL Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
|
October 15, 1984 |
|
RAJESH GARG Vs. THE MANAGEMENT OF THE PUNJAB STATE TUBE WELL CORPORATION LTD. AND ANR.
|
September 12, 1984 |
|
RAJINDER KAUR AND ORS. Vs. AVTAR SINGH AND ORS.
|
May 11, 1984 |
|
RAJINDER KAUR SONI Vs. PUSHPINDER KUMAR GUPTA
|
September 28, 1984 |
|
RAJINDER KUMAR Vs. RAJWANT RAI SOOD
|
February 14, 1984 |
|
RAJINDER KUMAR Vs. STATE OF HARYANA
|
February 11, 1984 |
|
RAJINDER KUMARI Vs. PADAM PARKASH
|
May 25, 1984 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
November 23, 1984 |
|
RAJIV KUMAR SHARMA Vs. BIMLA RANI AGGARWAL
|
March 30, 1984 |
|
RAJKUMAR Vs. STATE OF PUNJAB
|
May 22, 1984 |
|
RAJNISH CHOPRA Vs. RAN SINGH AND ORS.
|
August 31, 1984 |
|
RAJWANT KAUR AND OTHERS Vs. SH. RUPINDER SINGH AND ANOTHER
|
April 5, 1984 |
|
RAJWANT KAUR MANN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 3, 1984 |
|
RAKESH BHATIA Vs. ASHWANI KUMAR
|
March 7, 1984 |
|
RAKESH KUMAR Vs. DAULAT RAM AND OTHERS
|
April 24, 1984 |
|
RAKESH RAJ Vs. MUNISH BIALA PARTNER
|
July 23, 1984 |
|
RAKHA RAM Vs. A R DARSHI AND OTHERS
|
January 3, 1984 |
|
RAM BHAGAT Vs. KULWANT RAI
|
May 8, 1984 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
April 19, 1984 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
February 20, 1984 |
|
RAM CHANDER Vs. BANWARI LAL AND OTHERS
|
January 5, 1984 |
|
RAM DASS AND BISHAN DASS Vs. DIRECTOR AND OTHERS
|
March 21, 1984 |
|
RAM DAYAL Vs. RAM CHARAN DASS
|
January 9, 1984 |
|
RAM KALI Vs. SOHAN LAL
|
August 23, 1984 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
February 1, 1984 |
|
RAM KISHAN Vs. SHEO NARAIN
|
January 20, 1984 |
|
RAM KUMAR Vs. BHIM SINGH
|
February 1, 1984 |
|
RAM KUMAR Vs. MALLA
|
May 3, 1984 |
|
RAM KUMAR Vs. DHARAM VIR
|
November 14, 1984 |
|
RAM LABHAYA Vs. STATE OF HARYANA
|
March 29, 1984 |
|
RAM LAKHAN Vs. STATE OF HARYANA
|
March 15, 1984 |
|
RAM LAL Vs. NANDI BAI
|
September 26, 1984 |
|
RAM LAL Vs. GURBAKSH SINGH
|
April 30, 1984 |
|
RAM LUBHAYA Vs. RAVINDER NATH
|
December 3, 1984 |
|
RAM NIWAS YADAV Vs. STATE OF HARYANA
|
November 12, 1984 |
|
RAM PARKASH Vs. GURDEV KAUR
|
October 30, 1984 |
|
RAM PARKASH Vs. STATE OF PUNJAB
|
March 27, 1984 |
|
RAM PARKASH Vs. DAYAL CHAND
|
August 28, 1984 |
|
RAM PARKASH Vs. AMAR NATH AND ANR.
|
November 22, 1984 |
|
RAM PARKASH AND ANR. Vs. KANTA SURI AND ORS.
|
August 22, 1984 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
June 1, 1984 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
April 16, 1984 |
|
RAM RISHPAL Vs. SANT LAL
|
August 14, 1984 |
|
RAM SARAN Vs. STATE OF HARYANA
|
December 21, 1984 |
|
RAM SARUP Vs. STATE OF HARYANA
|
January 5, 1984 |
|
RAM SARUP Vs. HARISH CHANDER
|
April 17, 1984 |
|
RAM SARUP Vs. SUNDER
|
February 27, 1984 |
|
RAM SHAH Vs. RAM MURTI
|
May 16, 1984 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
March 27, 1984 |
|
RAMA KRISHNA RICE MILLS Vs. MUNICIPAL COMMITTEE AND ANR.
|
November 12, 1984 |
|
RAMAN MAL Vs. FAQUIR CHAND
|
January 6, 1984 |
|
RAMAN NARANG Vs. STATE OF PUNJAB
|
September 5, 1984 |
|
RAMBIR S/O BIS RAM Vs. STATE OF HARYANA
|
December 12, 1984 |
|
RAMESH Vs. STATE OF HARYANA
|
January 12, 1984 |
|
RAMESH CHANDER Vs. BHUSHAN LAL
|
May 8, 1984 |
|
RAMESH KUMAR Vs. NATIONAL INSURANCE CO LTD
|
August 10, 1984 |
|
RAMESHWAR DAYAL Vs. MAHADEV PARSHAD & OTHERS
|
September 19, 1984 |
|
RAMJI DASS Vs. NATHI RAM
|
November 5, 1984 |
|
RAMJI LAL Vs. STATE OF HARYANA
|
March 15, 1984 |
|
RAMO Vs. COLLECTOR LAND ACQUISITION URBAN ESTATE
|
November 28, 1984 |
|
RAMZAN KHAN Vs. STATE OF HARYANA
|
September 10, 1984 |
|
RAN SINGH Vs. CHIEF SALES COMMISSIONER REHABILITATION DEPTT JULLUNDUR
|
October 30, 1984 |
|
RAN SINGH MALIK Vs. STATE OF HARYANA
|
August 8, 1984 |
|
RANG LAL Vs. STATE OF HARYANA
|
July 7, 1984 |
|
RANJIT KAUR Vs. AJAIB SINGH
|
March 16, 1984 |
|
RANJIT PAUL Vs. STATE OF PUNJAB
|
February 9, 1984 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
September 10, 1984 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
March 6, 1984 |
|
RANJIT SINGH Vs. KANTA VANSAL
|
August 16, 1984 |
|
RANJIT SINGH Vs. SUNDER
|
September 12, 1984 |
|
RANJIT SINGH AND OTHERS Vs. ARJAN SINGH
|
November 30, 1984 |
|
RANJIT SINGH GILL Vs. GULWANT SINGH
|
September 18, 1984 |
|
RANJIT SINGH OBEROI Vs. STATE OF PUNJAB AND OTHERS
|
September 7, 1984 |
|
RANJIT SINGH, ADVOCATE Vs. AMARJIT KAUR
|
July 11, 1984 |
|
RATTAN Vs. STATE OF HARYANA
|
November 14, 1984 |
|
RATTAN CHAND KRISHAN LAL Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1984 |
|
RATTAN CHAND, A.S.I. Vs. ESTATE OFFICER, UNION TERRITORY, CHANDIGARH
|
January 18, 1984 |
|
RATTAN CLOTH HOUSE LUDHIANA Vs. P S E B PATIALA
|
February 2, 1984 |
|
RATTAN SARUP Vs. DES RAJ
|
May 24, 1984 |
|
RATTAN SINGH Vs. HARBHAJAN KAUR ALIAS HARDIP KAUR
|
May 21, 1984 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
September 4, 1984 |
|
RATTI RAM Vs. KRISHAN CHAND
|
April 19, 1984 |
|
RAVI GHAI Vs. STATE OF PUNJAB
|
September 13, 1984 |
|
RAVINDER KAUR Vs. GURMIT SINGH
|
December 5, 1984 |
|
RESHAM SINGH AND ANOTHER Vs. KARTAR SINGH AND OTHERS
|
May 1, 1984 |
|
RIKHI RAM Vs. TARA CHAND
|
March 14, 1984 |
|
RIKHI RAM BANARSI DASS Vs. THE STATE OF HARYANA AND ANR.
|
December 10, 1984 |
|
RITA ADVANI Vs. JASWINDER GREWAL AND OTHERS
|
August 16, 1984 |
|
ROMESH RANI ANAND Vs. MOHAN LAL GUPTA
|
November 6, 1984 |
|
RONGLU Vs. BEHARI LAL
|
February 23, 1984 |
|
ROSHAN LAL Vs. HANS RAJ
|
April 4, 1984 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
August 21, 1984 |
|
ROSHAN LAL Vs. DHARAM PAL
|
April 26, 1984 |
|
ROSHAN LAL Vs. DHARAM PAL
|
September 26, 1984 |
|
RULDU Vs. STATE OF PUNJAB
|
February 23, 1984 |
|
RUTH CHOWDHARY Vs. BAKHTAWAR CHOWDHRY
|
May 21, 1984 |
|
S I GURBUX SINGH, POLICE, AMRITSAR Vs. OM PARKASH, D S P , AMRITSAR
|
May 17, 1984 |
|
S K ANAND Vs. AVNASH CHANDER
|
July 19, 1984 |
|
S K. BERI, MONO OPERATOR Vs. THE UNION OF INDIA AND OTHERS
|
February 2, 1984 |
|
S. MOHINDER SINGH SAIANWALA Vs. STATE OF PUNJAB
|
December 4, 1984 |
|
S. R. BATRA AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
March 2, 1984 |
|
S. VIKRAMJIT SINGH Vs. S. GURDEV SINGH
|
January 20, 1984 |
|
SABROSE FINANCE CORPORATION Vs. HARYANA STATE
|
May 15, 1984 |
|
SADHA SINGH Vs. BAHADUR SINGH
|
May 23, 1984 |
|
SADHU RAM Vs. GRAM PANCHAYATPASTANA
|
January 6, 1984 |
|
SADHU SINGH AND OTHERS Vs. PUNJAB STATE, THROUGH CHIEF SECRETARY, PUNJAB GOVERNMENT
|
April 16, 1984 |
|
SAFAAT KHAN Vs. STATE OF HARYANA
|
February 10, 1984 |
|
SAGLI RAM Vs. STATE OF PUNJAB
|
February 23, 1984 |
|
SAHAJ RAM Vs. CHHAJU RAM AND OTHERS
|
September 21, 1984 |
|
SAHYOGATA DEVI Vs. LALIT KUMAR KHURANA
|
September 24, 1984 |
|
SAIN DASS AND OTHERS Vs. BRIJ LAL AND ANOTHER
|
July 24, 1984 |
|
SAJAN SINGH Vs. STATE OF HARYANA
|
November 22, 1984 |
|
SAJJAN SINGH Vs. MUKAND SINGH
|
August 6, 1984 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB
|
February 13, 1984 |
|
SAKATTAR SINGH Vs. STATE OF PUNJAB
|
January 20, 1984 |
|
SAMITRA DHAWAN Vs. JASWANT SINGH
|
October 11, 1984 |
|
SAMPURAN SINGH Vs. HARYANA FINANCIAL CORPORATION
|
October 17, 1984 |
|
SANT KUMAR SHARDA Vs. STATE OF PANJAB
|
April 17, 1984 |
|
SANT LAL Vs. BHAGWATI PARSHAD
|
August 27, 1984 |
|
SANT PARKASH SINGH Vs. LABH SINGH
|
July 13, 1984 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
April 4, 1984 |
|
SANTOKH SINGH Vs. JAGTAR SINGH
|
May 10, 1984 |
|
SANTOKH SINGH Vs. AMAR SINGH
|
March 28, 1984 |
|
SANTOSH JAIN Vs. STATE OF PUNJAB
|
November 22, 1984 |
|
SANTOSH KUMARI Vs. NIRMAL PAL
|
April 30, 1984 |
|
SANTRO DEVI Vs. PARTAP SINGH
|
August 29, 1984 |
|
SARABJIT SINGH Vs. STATE
|
February 15, 1984 |
|
SARDAR AMARJIT SINGH Vs. STATE OF MADHYA PRADESH
|
July 12, 1984 |
|
SARDARA Vs. STATE OF HARYANA
|
May 10, 1984 |
|
SARDARI LAL GUPTA Vs. SIRI KRISHAN AGGARWAL
|
May 1, 1984 |
|
SARWAN KUMAR Vs. STATE OF PUNJAB
|
February 23, 1984 |
|
SARWAN SINGH Vs. STATE
|
May 31, 1984 |
|
SARWAN SINGH Vs. STATE OF PUNJAB
|
August 9, 1984 |
|
SASHI LATA SHARMA Vs. CHETAN SARUP
|
April 25, 1984 |
|
SAT PAL Vs. SARDAR SINGH
|
February 7, 1984 |
|
SAT PAL Vs. USHA RANI
|
January 6, 1984 |
|
SATBIR Vs. STATE OF HARYANA
|
December 17, 1984 |
|
SATBIR Vs. STATE OF HARYANA
|
May 8, 1984 |
|
SATBIR SINGH Vs. DISTRICT MAGISTRATE
|
August 3, 1984 |
|
SATINDER PAL SINGH Vs. STATE OF PUNJAB
|
July 25, 1984 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
March 20, 1984 |
|
SATNAM SINGH Vs. TARN TARAN PRIMARY LAND MORTGAGE BANK LTD TARAN TARAN
|
January 11, 1984 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
April 26, 1984 |
|
SATWANT KAUR Vs. POST
|
July 11, 1984 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
April 19, 1984 |
|
SATYA WATI BHARGAV Vs. PEHLAD RAI
|
April 24, 1984 |
|
SAVATRI DEVI Vs. STATE OF HARYANA
|
March 28, 1984 |
|
SAVITA SHARMA Vs. J.N. SHARMA
|
September 10, 1984 |
|
SAWAN RAM Vs. STATE OF HARYANA
|
April 28, 1984 |
|
SEWA RAM Vs. RAJ RANI
|
July 27, 1984 |
|
SEWA RAM AHMEDNAGAR Vs. RAJ RANI
|
August 27, 1984 |
|
SEWA SINGH, GRAM SEWAK Vs. RANJIT KAUR ALIAS BILO
|
October 12, 1984 |
|
SHAIALU SINGH REPRESENTED Vs. MOHINDER SINGH AND ANOTHER
|
March 15, 1984 |
|
SHAKLANAND Vs. PREM CHAND
|
February 14, 1984 |
|
SHAKTI CHAND Vs. STATE OF PUNJAB AND OTHERS
|
September 18, 1984 |
|
SHAM LAL Vs. SANT RAM
|
September 21, 1984 |
|
SHAM LAL Vs. STATE OF HARYANA
|
October 13, 1984 |
|
SHAM LAL INDER SEN Vs. AMAR SINGH
|
February 7, 1984 |
|
SHAMBHU DAYAL Vs. SMT. PUSHPA KANTA
|
May 21, 1984 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
January 2, 1984 |
|
SHANKAR LAL Vs. BHAGO
|
July 24, 1984 |
|
SHANKER DASS SHARMA Vs. HARISH CHANDER
|
August 16, 1984 |
|
SHANTA NAGPAL AND ORS. Vs. BHAGWAN SINGH AND ORS.
|
March 23, 1984 |
|
SHANTA TANGRI Vs. STATE OF PUNJAB
|
September 18, 1984 |
|
SHANTI Vs. BHAGWANI
|
February 14, 1984 |
|
SHARDA DEVI AND ORS. Vs. BAHADUR SINGH AND ORS.
|
March 23, 1984 |
|
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. JATHEDAR HARKIAT SINGH AND OTHERS
|
May 22, 1984 |
|
SHASHIKANT Vs. A.K. SHARMA
|
May 29, 1984 |
|
SHEILA SHAMSHER SINGH Vs. RAVINDER KUMAR NAGPAL
|
September 25, 1984 |
|
SHEILAWATI Vs. SUKHDEV KAUR
|
March 13, 1984 |
|
SHEO NARAIN Vs. RAWAT
|
July 23, 1984 |
|
SHER SINGH Vs. STATE OF U T (CHANDIGARH)
|
August 22, 1984 |
|
SHINDER PAUL SINGH @ SAUDAGAR SINGH Vs. GIAN KAUR
|
March 28, 1984 |
|
SHIROMANI G P COMMITTEE AMRITSAR Vs. JALAUR SINGH
|
November 14, 1984 |
|
SHIV CHANDER NATH Vs. USHA RANI
|
December 21, 1984 |
|
SHIV DAYAL Vs. ISHWAR DASS
|
February 3, 1984 |
|
SHIV KUMAR SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 1984 |
|
SHIV LAL Vs. KANTA DEVI
|
August 16, 1984 |
|
SHIV SINGH Vs. VIJAY KUMAR AND OTHERS
|
December 20, 1984 |
|
SHRI AMAR NATH Vs. AMAR SUDHA
|
January 31, 1984 |
|
SHRI HANBANS LAL Vs. SHRI S.P. MALHOTRA
|
February 8, 1984 |
|
SHRI JANG BAHADUR Vs. STATE OF PUNJAB
|
February 15, 1984 |
|
SHRIMATI RAMA MANOCHA Vs. SURINDER SINGH
|
May 14, 1984 |
|
SHYAM LAL AND OTHERS Vs. NATHI AND ANOTHER
|
January 12, 1984 |
|
SHYAM LATA Vs. SURESH KUMAR
|
May 22, 1984 |
|
SINGHU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 4, 1984 |
|
SIRHIND CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD Vs. REGISTRAR
|
November 12, 1984 |
|
SIRI RAM Vs. IQBAL KAUR
|
September 28, 1984 |
|
SITA DEVI Vs. CHAMAN LAL
|
October 13, 1984 |
|
SITA RAM SHROFF Vs. RESHMO DEVI
|
January 6, 1984 |
|
SITAL SINGH Vs. CHELA @ SARJIT SINGH
|
May 11, 1984 |
|
SITARA LAL Vs. SHIV KUMAR
|
September 10, 1984 |
|
SMT PARKASH WATI Vs. JAGDISH CHAND
|
July 13, 1984 |
|
SMT. JAGIR KAUR Vs. MUJHAIL SINGH
|
December 4, 1984 |
|
SMT. LAXMI DEVI AND OTHERS Vs. SMT. RATTAN DEVI
|
August 1, 1984 |
|
SMT. NARESH KUMARI @ NEERU GULATI Vs. DHARAM PAL GULATI
|
September 12, 1984 |
|
SMT. PHOOLO Vs. STATE OF HARYANA AND ANOTHER
|
April 18, 1984 |
|
SMT. PREM MULLICK AND ANOTHER Vs. S.S. BINDRA
|
November 20, 1984 |
|
SMT. SANTRO DEVI Vs. PHOOL SINGH
|
May 16, 1984 |
|
SMT. SATYA RANI Vs. OM PARKASH
|
December 12, 1984 |
|
SMT. SHAKUNTALA Vs. SHIV DAYAL
|
January 5, 1984 |
|
SMT. SHAMA TIWARI Vs. SMT. GAYATRI DEVI ALIAS LALI SHAHNI ETC.
|
September 19, 1984 |
|
SMT. SURINDER KAUR LIBRARIAN Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 1984 |
|
SMT. SURJIT KAUR Vs. SHRI PARAM JIT SINGH
|
December 14, 1984 |
|
SOHAN LAL Vs. KAMLESH
|
February 6, 1984 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
April 2, 1984 |
|
SOHAN LAL AHUJA Vs. STATE OF PUNJAB
|
June 1, 1984 |
|
SOHAN SINGH Vs. HARI SINGH
|
May 1, 1984 |
|
SOM NATH Vs. STATE OF HARYANA
|
July 25, 1984 |
|
SOMA ALIAS SAHIB KAUR Vs. GURNAM SINGH
|
May 23, 1984 |
|
SOMESH CHAUDHARY Vs. STATE OF PUNJAB
|
April 19, 1984 |
|
STATE BANK OF INDIA Vs. HARYANA RUBBER INDUSTRIES P LTD
|
December 14, 1984 |
|
STATE BANK OF INDIA, SAS NAGAR, MOHALI Vs. BHAKOO INDUSTRIES AND ORS
|
August 23, 1984 |
|
STATE BANK OF PATIALA Vs. RAM CHANDRA MANGAL CHAND, BHIWANI
|
October 19, 1984 |
|
STATE CHANDIGARH ADMINISTRATION Vs. GURCHARAN SINGH TOHRA
|
April 5, 1984 |
|
STATE OF HARYANA Vs. SATYA DEVI AND OTHERS
|
August 2, 1984 |
|
STATE OF HARYANA Vs. O P SINGHAL AND CO
|
February 23, 1984 |
|
STATE OF HARYANA Vs. NARENDRA KUMAR AND OTHERS
|
August 2, 1984 |
|
STATE OF HARYANA Vs. HUKAM CHAND
|
January 27, 1984 |
|
STATE OF HARYANA Vs. RAM NIWAS
|
October 17, 1984 |
|
STATE OF HARYANA Vs. RAGHBIR SINGH
|
October 18, 1984 |
|
STATE OF HIMACHAL PRADESH AND ANR. Vs. RAM KUMAR AND ANR.
|
October 23, 1984 |
|
STATE OF PUNJAB Vs. SHRI PARDUMAN SINGH, EXECUTIVE ENGINEER
|
July 17, 1984 |
|
STATE OF PUNJAB Vs. CHARANJI LAL
|
January 23, 1984 |
|
STATE OF PUNJAB Vs. HAZARA SINGH
|
February 3, 1984 |
|
STATE OF PUNJAB Vs. P.N. KAPAHI (PRAN NATH KAPAHI)
|
November 21, 1984 |
|
STATE OF PUNJAB Vs. GURDARSHAN SINGH GREWAL
|
March 28, 1984 |
|
STATE OF PUNJAB Vs. HARI RAM SARWAL, RETIRED S.D.O.
|
August 9, 1984 |
|
STATE OF PUNJAB Vs. DALBARA SINGH
|
February 9, 1984 |
|
STATE OF PUNJAB Vs. WASSAN SINGH
|
February 10, 1984 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
March 29, 1984 |
|
STATE OF PUNJAB Vs. HIMACHAL GOVERNMENT TIMBER DEPOT
|
March 29, 1984 |
|
STATE OF PUNJAB Vs. SHRI GIAN CHAND
|
November 6, 1984 |
|
STATE OF PUNJAB Vs. PIARA SINGH
|
September 21, 1984 |
|
STATE OF PUNJAB Vs. TEJ KAUR
|
November 12, 1984 |
|
STATE OF PUNJAB Vs. JASWANT SINGH
|
July 27, 1984 |
|
STATE OF PUNJAB Vs. KISHAN CHAND SANDHIR
|
April 19, 1984 |
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STATE OF PUNJAB Vs. BALWANT KAUR
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January 17, 1984 |
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STATE OF PUNJAB Vs. BHAGWANT SINGH
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July 19, 1984 |
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STATE OF PUNJAB Vs. SEWA SINGH
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September 20, 1984 |
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STATE OF PUNJAB Vs. LAXMI GINNING AND OIL MILLS
|
January 18, 1984 |
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STATE OF PUNJAB Vs. HANS RAJ
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October 15, 1984 |
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STATE OF PUNJAB Vs. PRITAM SINGH
|
December 18, 1984 |
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STATE OF PUNJAB Vs. KISHAN SINGH
|
May 17, 1984 |
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STATE OF PUNJAB Vs. HARNAM SINGH BEHAL
|
January 31, 1984 |
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STATE OF PUNJAB Vs. DALIP SINGH
|
February 9, 1984 |
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STATE OF PUNJAB AND ANOTHER Vs. GURDIAL SINGH
|
December 20, 1984 |
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STATE OF PUNJAB AND ANR. Vs. SURAT SINGH AND ANR.
|
April 23, 1984 |
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STATE OF PUNJAB AND OTHERS Vs. D N RAMPAL
|
March 29, 1984 |
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STEPAN CHEMICALS LTD Vs. STATE
|
August 17, 1984 |
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STEPHEN CHEMICAL LIMITED Vs. INNOSEARCH LIMITED
|
July 25, 1984 |
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STEPHEN CHEMICALS LTD Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
|
November 19, 1984 |
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SUBA SINGH Vs. STATE OF PUNJAB
|
January 31, 1984 |
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SUBA SINGH Vs. STATE OF PUNJAB
|
September 11, 1984 |
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SUBHASH CHANDER GUPTA Vs. BRIJ BALA AND ANOTHER
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July 9, 1984 |
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SUBHASH GRANDER Vs. THE STATE OF U.T. CHANDIGARH
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April 30, 1984 |
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SUBHASH SINGH Vs. HARYANA PINJRA POLE GAUSHALA ROHTAK
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March 13, 1984 |
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SUCHA SINGH Vs. STATE OF PUNJAB
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May 18, 1984 |
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SUKHA SINGH Vs. CHAND SINGH AND OTHERS
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February 3, 1984 |
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SUKHA SINGH Vs. STATE OF HARYANA
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January 20, 1984 |
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SUKHBIR SINGH Vs. STATE OF PUNJAB
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May 2, 1984 |
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SUKHCHAIN SINGH AND COMPANY AND ORS. Vs. THE FOOD CORPORATION OF INDIA AND ORS.
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March 2, 1984 |
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SUKHDEV CHAND ASST CIT ACQUISITION RANGE Vs. KASHMIR SINGH BHULLAR
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February 3, 1984 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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November 29, 1984 |
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SUKHDEV SINGH Vs. STATE OF PUNJAB
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March 21, 1984 |
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SUKHJINDER SINGH Vs. STATE OF PUNJAB
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June 21, 1984 |
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SUKHMINDER KAUR Vs. SADHU SINGH
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January 11, 1984 |
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SUKHMINDER SINGH Vs. STATE OF PUNJAB
|
September 10, 1984 |
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SUKHPAL SINGH HUF Vs. COMMISSIONER OF INCOME-TAX
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September 12, 1984 |
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SUKHPAL SINGH RATTAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 23, 1984 |
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SUMARTI DEVI Vs. JAI PARKASH
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September 12, 1984 |
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SUNHERA Vs. HAR NARAIN (DECEASED) AND ORS
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May 16, 1984 |
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SUNITA SUMAN Vs. VINOD KUMAR
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October 10, 1984 |
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SUPEAR KANWAR AND ORS. Vs. DEVI SINGH AND ORS.
|
January 30, 1984 |
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SURA SINGH @ MANJIT SINGH Vs. SURINDER KAUR @ AMRIK KAUR
|
January 17, 1984 |
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SURAIN CHAND Vs. SUBA SINGH
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February 23, 1984 |
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SURAJ BHAN Vs. PHOOL SINGH
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July 31, 1984 |
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SURESH CHOPRA Vs. PUNJAB ROADWAYS AND ORS.
|
March 16, 1984 |
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SURINDAR KAUR Vs. RAJINDER SINGH SAHOTA
|
July 19, 1984 |
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SURINDER KAUR Vs. DIRECTOR PANCHAYATS, PUNJAB
|
March 29, 1984 |
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SURINDER KUMAR Vs. INSPECTOR GENERAL OF PRISONS, PUNJAB
|
November 28, 1984 |
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SURINDER KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD CHANDIGARH AND OTHERS
|
July 19, 1984 |
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SURINDER NATH JOSHI Vs. THE PUNJAB PUBLIC SERVICE COMMISSION AND ORS.
|
July 24, 1984 |
|
SURINDER PAL SINGH Vs. GEOLOGIST DIRECTOR OF INDUSTRIES
|
August 27, 1984 |
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SURINDER SINGH Vs. AVTAR SINGH BAKSHI
|
December 10, 1984 |
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SURINDER SINGH Vs. STATE OF PUNJAB
|
September 20, 1984 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
January 2, 1984 |
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SURINDER SINGH Vs. HARI RAM AND ANOTHER
|
December 18, 1984 |
|
SURJA RAM Vs. SOHAN LAL
|
January 30, 1984 |
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SURJA RAM Vs. STATE OF HARYANA
|
February 13, 1984 |
|
SURJA RAM Vs. STATE OF HARYANA
|
March 13, 1984 |
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SURJEET KAUR Vs. GURMEET SINGH
|
April 27, 1984 |
|
SURJEET KAUR BRAICH Vs. GENERAL PUBLIC
|
September 6, 1984 |
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SURJIT KAUR Vs. CHAND SINGH
|
February 9, 1984 |
|
SURJIT KAUR Vs. PRITAM SINGH
|
September 11, 1984 |
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SURJIT SINGH Vs. RAJ RANI
|
April 5, 1984 |
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SURJIT SINGH Vs. PRITAM KAUR
|
July 24, 1984 |
|
SURJIT SINGH Vs. DIALPURA BHAIKA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
|
March 6, 1984 |
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SURJIT SINGH Vs. KARTAR SINGH
|
November 9, 1984 |
|
SURJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
October 30, 1984 |
|
SURJIT SINGH, PUNJABI TEACHER G H S HARPALPUR, TEH RAJPURA, DISTT PATIALA Vs. STATE OF PUNJAB
|
March 7, 1984 |
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SUSHIL KUMAR JAIN Vs. JOGINDER SINGH
|
March 15, 1984 |
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SUSHILA DEVI Vs. BHAWANI SHANKER
|
September 26, 1984 |
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SWAMI SOMESHWARANAND UDASI, CHELA OF SWAMI GANGEHSWARANAND, ADHYAKSHA GITA BHAWAN, NAWANSHEHAR, DIST. JULLUNDUR Vs. DARSHAN SINGH AND OTHERS
|
October 17, 1984 |
|
SWARAN KAUR Vs. GURNAM SINGH
|
May 3, 1984 |
|
SWARAN KAUR Vs. PREM CHAND OF AMRITSAR
|
August 3, 1984 |
|
SWARAN SINGH Vs. JASMEL KAUR
|
September 6, 1984 |
|
SWARANJIT SINGH Vs. STATE OF PUNJAB
|
July 30, 1984 |
|
SWASTIKA INDUSTRIES & LABORATORIES, AMRITSAR Vs. THE STATE OF PUNJAB
|
November 9, 1984 |
|
TAJ FINANCING AND TRADING CO Vs. INDER DEV
|
September 13, 1984 |
|
TARA CHAND Vs. KISHAN LAL ALIAS KISHAN
|
April 24, 1984 |
|
TARA CHAND Vs. STATE OF HARYANA
|
September 13, 1984 |
|
TARA SINGH Vs. BALBIR SINGH
|
November 12, 1984 |
|
TARA SINGH Vs. STATE OF PUNJAB
|
July 19, 1984 |
|
TARA SINGH ALIAS KARTAR SINGH AND OTHERS Vs. GURDIAL SINGH AND OTHERS
|
February 27, 1984 |
|
TARLOK SINGH AND ANOTHER Vs. DILBAGH RAI AND OTHERS
|
September 4, 1984 |
|
TARLOK SINGH CHELA MAHANT ISHAR SINGH Vs. STATE OF PUNJAB
|
September 10, 1984 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
November 30, 1984 |
|
TARSEM SINGH Vs. SATWANT KAUR
|
August 8, 1984 |
|
TEHAL SINGH Vs. STATE OF PUNJAB
|
May 1, 1984 |
|
TEJ SINGH Vs. GURDIAL KAUR
|
September 17, 1984 |
|
TEJA SINGH Vs. DISTRICT MAGISTRATE
|
August 29, 1984 |
|
TEK BAHADUR SINGH Vs. STATE OF PUNJAB
|
May 23, 1984 |
|
THAKUR DASS Vs. PARKASH CHAND
|
May 22, 1984 |
|
THAMAN SINGH (DIED) Vs. DIAL SINGH
|
April 17, 1984 |
|
THE AMBALA BUS SYNDICATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
May 1, 1984 |
|
THE DOABA INDUSTRIAL AND TRADING COMPANY (PVT.) LTD. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
|
March 28, 1984 |
|
THE FARIDABAD CENTRAL CO Vs. THE DEPUTY REGISTRAR (PLANNING), CO
|
July 24, 1984 |
|
THE MANAGING COMMITTEE OF KALGIDHAR KHALSA GIRLS HIGHER SECONDARY SCHOOL, KAMRAN ROAD, LUDHIANA AND ANOTHER Vs. KISHAN SINGH AND OTHERS
|
January 19, 1984 |
|
THE PADMASHREE TEXTILE INDUSTRIES LTD. AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
October 10, 1984 |
|
THE SAINIK REST HOUSE AND OTHERS Vs. RAMJI LAL AND OTHERS
|
August 24, 1984 |
|
THE STATE OF HARYANA AND OTHERS Vs. DAYA RAM AND OTHERS
|
March 2, 1984 |
|
TILAK RAJ BAKSHI Vs. PREM CHAND
|
August 14, 1984 |
|
TILAK RAJ SETH Vs. RAJ KUMAR SETH AND ORS.
|
January 20, 1984 |
|
TILAK SUNDRI AND OTHERS Vs. PUNJAB POULTRY CORPN LTD
|
September 20, 1984 |
|
TIRATH SINGH Vs. SATISH CHAND
|
May 22, 1984 |
|
TIRATH SINGH Vs. BAL KISAN
|
April 4, 1984 |
|
TIRATH SINGH Vs. VARINDER PAL
|
May 22, 1984 |
|
TIRLOK SINGH Vs. KAILASH BHARTI AND ORS.
|
September 10, 1984 |
|
TOTA RAM Vs. DULI CHAND
|
November 16, 1984 |
|
TRIPTA Vs. SAT PARKASH
|
August 9, 1984 |
|
TULSI RAM Vs. RAM LAL
|
January 2, 1984 |
|
UDHAM DEVI Vs. TRIPTA
|
August 10, 1984 |
|
UDHAM SINGH Vs. GURDIP SINGH
|
January 17, 1984 |
|
UJJAGAR SINGH NUMBERDAR Vs. HARBHAJAN SINGH
|
July 18, 1984 |
|
UMA WANTI Vs. RAM DAYAL
|
October 19, 1984 |
|
UMED SINGH Vs. STATE OF HARYANA
|
August 31, 1984 |
|
UMRAO Vs. NIHALI
|
August 3, 1984 |
|
UNION OF INDIA Vs. BHAGIRATH AND ANOTHER
|
October 17, 1984 |
|
UNION OF INDIA Vs. ATUL KUTHALIA AND OTHERS
|
February 27, 1984 |
|
UNION OF INDIA Vs. DHARAM SINGH
|
December 18, 1984 |
|
UNION OF INDIA Vs. SURINDER CHAND
|
July 16, 1984 |
|
UNION OF INDIA Vs. SAHIB DAYAL
|
August 1, 1984 |
|
UNION OF INDIA Vs. EXCHANGE REGULATION APPELLATE BOARD
|
March 26, 1984 |
|
UNION OF INDIA AND OTHERS Vs. JANAK RAJ AND OTHERS
|
September 26, 1984 |
|
UNION TERRITORY OF CHANDIGARH Vs. V K KHANNA
|
May 21, 1984 |
|
UNISYSTEMS PRIVATE LIMITED Vs. STEPAN CHEMICAL LIMITED
|
July 20, 1984 |
|
UNITED INDIA INSURANCE CO LTD Vs. DARBARA WOOLLEN MILLS
|
January 6, 1984 |
|
UPDESH RANI Vs. SWARANA DEVI
|
May 11, 1984 |
|
USHA AGGARWAL Vs. UNION OF INDIA
|
November 30, 1984 |
|
USHA RANI Vs. STATE OF HARYANA
|
May 3, 1984 |
|
VAID AMAR NATH AGGARWAL Vs. RAM CHANDER
|
May 29, 1984 |
|
VAID BANARSI DASS Vs. HARKEWAL SINGH
|
January 2, 1984 |
|
VARIETY HOSIERY MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1984 |
|
VARINDER KUMAR Vs. PARSINI DEVI
|
September 10, 1984 |
|
VAS DEV Vs. STATE OF HARYANA
|
December 14, 1984 |
|
VED PARKASH Vs. U T OF CHANDIGARH
|
February 1, 1984 |
|
VED PARKASH Vs. HARBANS LAL
|
March 15, 1984 |
|
VED SINGH Vs. STATE OF HARYANA
|
November 12, 1984 |
|
VEENA Vs. ROMESH KUMAR
|
October 18, 1984 |
|
VIDYA Vs. SUKHDEV JASSI
|
March 20, 1984 |
|
VIDYA SAGAR ANAND Vs. UNION OF INDIA AND OTHERS
|
February 6, 1984 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
October 15, 1984 |
|
VIJAY KUMAR Vs. RAM MURTI
|
January 11, 1984 |
|
VIJAY KUMAR DHANDA Vs. SEHGAL PAPER LTD
|
August 16, 1984 |
|
VIJAY KUMAR KAPOOR Vs. PISHORI LAL
|
December 18, 1984 |
|
VIJAY SWARUP Vs. RAMEL DASS
|
February 2, 1984 |
|
VIJINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 24, 1984 |
|
VINOD JAIN Vs. STATE OF PUNJAB
|
August 28, 1984 |
|
VINOD KUMAR Vs. SURESH PAL
|
September 12, 1984 |
|
VINOD KUMAR Vs. SURESH PAL
|
April 30, 1984 |
|
VINOD KUMARI Vs. MAJOR SURINDER MOHAN
|
May 4, 1984 |
|
VIOLET Vs. DAVID
|
July 16, 1984 |
|
VIPIN KUMAR Vs. STATE OF HARYANA
|
May 8, 1984 |
|
VIRPAL KAUR Vs. BHURA SINGH
|
May 9, 1984 |
|
VISHWA MITTER Vs. AMRIK SINGH
|
November 23, 1984 |
|
W H DEETH BALLABHGARH AND CO Vs. EMPLOYEES STATE INSURANCE CORPORATION, CHANDIGARH
|
March 15, 1984 |
|
W R BOURI Vs. CHAIRMAN FOREIGN EXCHANGE REGULATIONS APPELLATE BOARD
|
January 27, 1984 |
|
WARYAM SINGH Vs. SHAM DASS
|
March 27, 1984 |
|
WASAKHA SINGH Vs. STATE OF PUNJAB
|
January 7, 1984 |
|
WILLIAM JACKS & COMPANY (INDIA) LTD Vs. SRASWATI INDUSTRIAL SYNDICATE LIMITED
|
September 4, 1984 |
|
YASH PAL BHALLA Vs. STATE OF PUNJAB
|
November 7, 1984 |
|
YATINDER CHAND Vs. THE STATE OF PUNJAB AND ANR.
|
December 14, 1984 |
|
YATINDER CHAND Vs. THE STATE OF PUNJAB AND ANR.
|
December 4, 1984 |
|
ZILE SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
May 11, 1984 |
|
ZORA SINGH Vs. STATE OF PUNJAB
|
May 9, 1984 |
LOGIN