|
RAKESH RAJ ETC. Vs. KEWAL KUMAR ETC.
|
August 22, 1983 |
|
ABHE RAM Vs. RAM DEWARI & OTHERS
|
March 17, 1983 |
|
ACHHARI AND OTHERS Vs. GURDIP KAUR AND ANOTHER
|
July 28, 1983 |
|
AERO ENGINEERING WORDS Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1983 |
|
AJAI SINGH PANWAR Vs. MANJU RANI
|
May 6, 1983 |
|
AJAY KUMAR Vs. KISHORI LAL AND OTHERS
|
July 25, 1983 |
|
AJIT KUMAR Vs. STATE OF PUNJAB, ETC
|
November 22, 1983 |
|
AJIT SINGH Vs. DURGA DASS
|
October 12, 1983 |
|
AJIT SINGH Vs. STATE
|
December 2, 1983 |
|
AJIT SINGH Vs. SHAM LAL
|
December 13, 1983 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
December 14, 1983 |
|
AJIT SINGH Vs. BANWARI LAL
|
January 13, 1983 |
|
AJMER SINGH Vs. SHAMSHER SINGH
|
June 1, 1983 |
|
AKHARA BRAHM BUTA AMRITSAR Vs. STATE OF PUNJAB
|
April 19, 1983 |
|
ALBEL SINGH Vs. GRAM PANCHAYAT OF VILLAGE RAMPURA
|
August 26, 1983 |
|
ALLA SINGH Vs. STATE OF PUNJAB
|
September 21, 1983 |
|
AMALA DAS Vs. COMMISSIONER OF INCOME-TAX
|
February 10, 1983 |
|
AMAR CHAND Vs. STATE OF PUNJAB
|
October 12, 1983 |
|
AMAR KAUR Vs. SURINDER KAUR
|
December 15, 1983 |
|
AMAR NATH Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 1983 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
November 10, 1983 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
August 9, 1983 |
|
AMAR SINGH Vs. MUNICIPAL COMMITTEE, HISSAR
|
August 29, 1983 |
|
AMAR SINGH Vs. KISHAN SINGH
|
August 10, 1983 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
March 30, 1983 |
|
AMAR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 13, 1983 |
|
AMARJIT KAUR Vs. CHAIN SINGH
|
October 25, 1983 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
May 23, 1983 |
|
AMARJIT SINGH Vs. STATE
|
January 6, 1983 |
|
AMARJIT SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETY RAJPURA & OTHERS
|
May 6, 1983 |
|
AMBALA BUS SYNDICATE P LTD Vs. BALA FINANCIERS P LTD
|
June 28, 1983 |
|
AMLOH BUS SERVICE AND ORS. Vs. JOGINDER KAUR AND ORS.
|
January 10, 1983 |
|
AMOLAK SINGH Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
March 21, 1983 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 11, 1983 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
April 6, 1983 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
August 8, 1983 |
|
AMRIK SINGH Vs. PRITAM SINGH
|
November 16, 1983 |
|
AMRIK SINGH ETC. Vs. HARBANS KAUR ALIAS BANSO ETC.
|
August 22, 1983 |
|
AMRIT KAUR Vs. RAGHUNATH LAL
|
November 11, 1983 |
|
AMRIT LAL GOYAL Vs. STATE OF PUNJAB
|
August 1, 1983 |
|
AMRITSAR IMPROVEMENT TRUST, AMRITSAR Vs. PRITAM SINGH
|
November 16, 1983 |
|
AMRITSAR IMPROVEMENT TRUSTAMRITSAR Vs. SHAM DASS
|
October 17, 1983 |
|
ANAR SINGH Vs. STATE OF PUNJAB
|
November 21, 1983 |
|
ANAYATO Vs. MOHD. IQBAL
|
September 23, 1983 |
|
ANGREZ KAUR Vs. STATE OF PUNJAB
|
March 31, 1983 |
|
ANGREZ SINGH Vs. STATE OF HARYANA
|
July 25, 1983 |
|
ANIL KUMAR Vs. AMRA RAM AND ORS.
|
September 12, 1983 |
|
ARJAN DASS Vs. STATE OF PUNJAB
|
January 21, 1983 |
|
ARJAN DASS Vs. GANGA BUX WIDOW OF PERA RAM
|
May 31, 1983 |
|
ASA SINGH Vs. STATE OF PUNJAB
|
April 6, 1983 |
|
ASHA RAM Vs. PHOOL CHAND
|
May 16, 1983 |
|
ASHA RANI Vs. SURAJ BHAN
|
November 25, 1983 |
|
ASHOK KUMAR Vs. STATE OF PUNJAB
|
July 22, 1983 |
|
ASHOK KUMAR Vs. DHARM PAL & OTHERS
|
January 7, 1983 |
|
ASHOK KUMAR SHARMA Vs. SMT. KANTA ALIAS SHAM WATI
|
January 17, 1983 |
|
ASHOK N VAZIRANI Vs. STATE OF HARYANA
|
March 1, 1983 |
|
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
May 17, 1983 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. JAMILA BEGAM
|
September 22, 1983 |
|
ATAM PARKASH Vs. THE STATE OF HARYANA
|
October 31, 1983 |
|
ATMA SINGH Vs. HARI SINGH
|
February 15, 1983 |
|
ATUL SHARMA Vs. GURINDER SINGH
|
December 20, 1983 |
|
AVINDER SHARMA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 8, 1983 |
|
AVNASH CHANDER Vs. STATE OF PUNJAB
|
April 7, 1983 |
|
AVNASH CHANDER Vs. MULKH RAJ ANAND
|
October 31, 1983 |
|
AVTAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 5, 1983 |
|
AVTAR SINGH Vs. HAZURA SINGH
|
August 30, 1983 |
|
AVTAR SINGH Vs. HAZARA SINGH
|
October 25, 1983 |
|
AVTAR SINGH MANN Vs. STATE OF PUNJAB & OTHERS
|
May 16, 1983 |
|
AVTAR SINGH S/O THAKUR SINGH INSPECTOR, CO-OP SOCIETIES (FARMING), S BET(LUDHIANA) Vs. STATE OF PUNJAB THROUGH SECTY TO GOVT PUNJAB, DEPTT OF COOP AND ORS
|
May 17, 1983 |
|
AZAMU Vs. THE COLLECTOR AND ORS.
|
May 9, 1983 |
|
B.R. KAUSHAL AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
March 7, 1983 |
|
BABOO RAM AND ANOTHER Vs. KARMI
|
March 10, 1983 |
|
BABU RAM Vs. GORDHAN DASS
|
November 9, 1983 |
|
BABU RAM Vs. THE STATE OF HARYANA
|
May 23, 1983 |
|
BABU SINGH Vs. STATE OF PANJAB
|
March 8, 1983 |
|
BACHAN CHAND Vs. PUNJAB WAKF BOARD
|
September 19, 1983 |
|
BACHAN KAUR Vs. U.T. CHANDIGARH ADMINISTRATION
|
August 8, 1983 |
|
BACHAN KAUR AND ORS. Vs. JOGINDER SINGH AND ORS.
|
October 6, 1983 |
|
BACHITTAR SINGH Vs. STATE OF PUNJAB
|
April 13, 1983 |
|
BACHITTAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1983 |
|
BAGGU SINGH Vs. CHHINDO AND PALA SINGH
|
December 8, 1983 |
|
BAGH SINGH Vs. SPECIAL LAND ACQUISITION COLLECTORJALANDHAR
|
October 5, 1983 |
|
BAGICHA SINGH AND ANOTHER Vs. MAYA DEVI
|
October 19, 1983 |
|
BAHADUR SINGH Vs. HARJEET KAUR
|
May 10, 1983 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB AND LAKHWINDER SINGH
|
April 22, 1983 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
March 29, 1983 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
June 2, 1983 |
|
BAHADUR SINGH AND OTHERS Vs. KUNDAN SINGH AND ANOTHER
|
November 16, 1983 |
|
BAHALI RAM RATTAN LAL Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
|
March 4, 1983 |
|
BAJINDER KUMAR Vs. SHASHI BALA
|
January 14, 1983 |
|
BAJINDER SINGH AND ANR. Vs. THE ASSISTANT COLLECTOR AND ORS.
|
January 13, 1983 |
|
BAJRANG KHANDSARI UDYOG, NIZAMPUR Vs. STATE OF HARYANA
|
October 11, 1983 |
|
BAKHSHISH SINGH Vs. AMRIK SINGH
|
October 31, 1983 |
|
BAKSHISH SINGH Vs. STATE OF PUNJAB
|
April 20, 1983 |
|
BALBIR KAUR Vs. RAJ PAL SINGH AND ORS. REGULAR
|
November 29, 1983 |
|
BALBIR SINGH Vs. COMMISSIONER OF INCOME-TAX
|
December 20, 1983 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 28, 1983 |
|
BALBIR SINGH Vs. SMT. VIROO
|
May 31, 1983 |
|
BALDEV KRISHAN Vs. CHANDER DEEP JAIN
|
August 5, 1983 |
|
BALDEV SAHAI Vs. CHARANJIT LAL
|
August 18, 1983 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
August 25, 1983 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
January 24, 1983 |
|
BALDEV SINGH AND ORS. Vs. KISHAN SINGH AND ORS.
|
September 22, 1983 |
|
BALDHIR KAUR Vs. THE STATE OF PUNJAB AND ANR.
|
May 24, 1983 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
November 23, 1983 |
|
BALLI SINGH Vs. SUSHIL SINGHAL
|
July 15, 1983 |
|
BALRAJ Vs. SHEESH ALIAS BAKHSISH KAUR
|
November 17, 1983 |
|
BALRAJ SINGH Vs. BALKAR SINGH
|
April 29, 1983 |
|
BALWANT KAUR Vs. JASWANT SINGH
|
February 25, 1983 |
|
BALWANT KAUR Vs. GANGA SINGH
|
May 24, 1983 |
|
BALWANT SINGH Vs. BALJIT KAUR
|
May 9, 1983 |
|
BALWANT SINGH AND ANOTHER Vs. KULDIP SINGH
|
September 16, 1983 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
June 3, 1983 |
|
BALWINDER SINGH ALIAS LADU Vs. STATE OF PUNJAB
|
November 18, 1983 |
|
BANGA WATCH COMPANY Vs. N V PHILLIPHSEINDHOVENHOLLAND
|
June 3, 1983 |
|
BANSI LAL Vs. BEHARI LAL
|
April 29, 1983 |
|
BANT SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
August 26, 1983 |
|
BANT SINGH Vs. NAHAR SINGH
|
September 20, 1983 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
December 6, 1983 |
|
BANTA SINGH Vs. STATE OF PUNJAB
|
November 8, 1983 |
|
BANTI Vs. IMPROVEMENT TRUST
|
October 3, 1983 |
|
BARA SINGH Vs. STATE OF PUNJAB
|
November 22, 1983 |
|
BARU RAM Vs. LABOUR OFFICER AND ORS.
|
January 13, 1983 |
|
BASANT SINGH Vs. SUPERINTENDING CANAL OFFICER
|
March 1, 1983 |
|
BATA INDIA LIMITED Vs. STATE OF HARYANA
|
August 2, 1983 |
|
BATERI DEVI Vs. RAM NATH
|
December 5, 1983 |
|
BEENA KUMARI Vs. RAM LAL AND ANOTHER
|
December 20, 1983 |
|
BHAG MAL Vs. RAGHU NATH
|
January 31, 1983 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
July 18, 1983 |
|
BHAGAT BHAI AND CO , STONE CRUSHERS Vs. STATE OF PUNJAB
|
December 14, 1983 |
|
BHAGAT RAM Vs. TEJA SINGH
|
October 5, 1983 |
|
BHAGAT RAM Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE, AMBALA CANTT AND OTHERS
|
May 16, 1983 |
|
BHAGIRATH RAM ALIAS BHAGIRATH PARSHAD Vs. SHIV KUMARI
|
October 26, 1983 |
|
BHAGWAN SINGH Vs. TARA SINGH
|
August 24, 1983 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
May 30, 1983 |
|
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
August 16, 1983 |
|
BHAGWANT SINGH Vs. SURJIT SINGH
|
February 9, 1983 |
|
BHAJAN SINGH Vs. TEJ KAUR
|
October 4, 1983 |
|
BHAJAN SINGH Vs. RAGHBIR SINGH AND OTHERS
|
October 11, 1983 |
|
BHANA RAM Vs. STATE OF PUNJAB
|
April 11, 1983 |
|
BHARDWAJ AND CO. Vs. JAIN SOLVENT OIL MILLS PVT. LTD.
|
November 14, 1983 |
|
BHATINDA CHEMICALS AND VANASPATI PRIVATE LTD Vs. EXCISE AND TAXATION COMMISSIONER
|
February 10, 1983 |
|
BHIM SAIN KOHLI Vs. STATE OF PUNJAB
|
December 25, 1983 |
|
BHIM SEN Vs. BHAGWANTI DEVI
|
November 17, 1983 |
|
BHIM SINGH Vs. GRAM PANCHAYAT OF VILLAGE KHARKHERI
|
April 7, 1983 |
|
BHIM SINGH Vs. INCOME-TAX OFFICER B WARD
|
May 13, 1983 |
|
BHOLA SINGH Vs. RISHEV JAIN
|
December 12, 1983 |
|
BHOOP SINGH Vs. AMAR NATH JAIN
|
January 10, 1983 |
|
BHUP SINGH & OTHERS Vs. RAJINDER SINGH & OTHERS
|
January 19, 1983 |
|
BIJENDER SINGH Vs. STATE OF HARYANA
|
March 10, 1983 |
|
BILLU @ NEK SINGH Vs. STATE OF PUNJAB
|
October 18, 1983 |
|
BIMEX INTERNATIONAL MAHA SINGH GATE Vs. UNION OF INDIA
|
September 12, 1983 |
|
BIMLA DEVI AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS.
|
September 2, 1983 |
|
BIRU Vs. SURAJ BHAN
|
February 1, 1983 |
|
BIRU ALIAS BIR SINGH Vs. KRISHAN CHAND
|
November 9, 1983 |
|
BISHAMBER DEV Vs. STATE OF PUNJAB
|
February 28, 1983 |
|
BOHAR S Vs. GRAM PANCHAYAT, KARI KALAN, TEHSIL AND DISTRICT FEROZEPUR
|
May 31, 1983 |
|
BRIG JASBIR SINGH Vs. JASMOHINDER SINGH
|
March 17, 1983 |
|
BRIGADIER SUKHJIT SINGH Vs. STATE OF PUNJAB & ORS
|
December 25, 1983 |
|
BRIJ LAL Vs. STATE OF PUNJAB
|
January 10, 1983 |
|
BRIJ MOHAN ALIAS BINDA Vs. STATE OF PUNJAB
|
July 21, 1983 |
|
BRIJ MOHAN BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
|
September 2, 1983 |
|
BRIJ RAJ SHARMA Vs. UNION OF INDIA AND OTHERS
|
October 14, 1983 |
|
BROOKE BOND INDIA LTD. Vs. CHANDIGARH ADMINISTRATION, CHANDIGARH AND OTHERS
|
October 13, 1983 |
|
BUDH SINGH Vs. THE STATE OF PUNJAB THROUGH THE COLLECTOR, ROPAR
|
August 18, 1983 |
|
CHAIN DEVI Vs. STATE OF PUNJAB
|
March 29, 1983 |
|
CHAINCHAL SINGH Vs. R.S. WALIA
|
August 16, 1983 |
|
CHAMAN LAL Vs. VIDYA PARKASH
|
December 15, 1983 |
|
CHAMAN LAL Vs. SURINDER KUMARI
|
April 1, 1983 |
|
CHAMBA RAM MULAKH RAJ Vs. STATE OF HARYANA
|
May 9, 1983 |
|
CHAMBI Vs. STATE OF PUNJAB
|
April 7, 1983 |
|
CHANAN KAUR Vs. KASHMIRI LAL AND ORS.
|
October 24, 1983 |
|
CHANAN MAL NEWAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 22, 1983 |
|
CHANAN SINGH Vs. STATE OF PUNJAB
|
March 8, 1983 |
|
CHANAN SINGH Vs. GURBACHAN SINGH
|
December 2, 1983 |
|
CHANCHIL DASS Vs. SAJJAN SINGH
|
May 13, 1983 |
|
CHAND RATTAN Vs. BHAGWAN DASS & OTHERS
|
February 9, 1983 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
November 23, 1983 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
December 12, 1983 |
|
CHANDER PARKASH Vs. SHASHI
|
September 23, 1983 |
|
CHANDERPAL Vs. STATE OF PUNJAB
|
July 18, 1983 |
|
CHANDGI Vs. STATE OF HARYANA
|
March 22, 1983 |
|
CHANDI MAL HUF Vs. MOOL CHAND
|
May 18, 1983 |
|
CHANDI RAM Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 1983 |
|
CHANNA SINGH Vs. STATE OF PUNJAB
|
October 26, 1983 |
|
CHAO KHAN Vs. SUB-DIVISIONAL MAGISTRATE
|
January 13, 1983 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1983 |
|
CHARANJIT KAUR Vs. SHAM SINGH
|
November 8, 1983 |
|
CHARANJIT LAL Vs. STATE OF PUNJAB
|
January 21, 1983 |
|
CHARANJIT SINGH Vs. SUPERINTENDENT CENTRAL JAIL LUDHIANA
|
May 24, 1983 |
|
CHATER BHUJ GOEL Vs. GURPREET SINGH
|
August 5, 1983 |
|
CHET RAM Vs. THE STATE OF PUNJAB AND ANOTHER
|
May 5, 1983 |
|
CHETAN DAS Vs. STATE OF PUNJAB
|
May 16, 1983 |
|
CHETAN DASS GUPTA Vs. SUSHILA DEVI
|
January 11, 1983 |
|
CHHAJJU RAM Vs. KAPURIA RAM
|
March 14, 1983 |
|
CHHANO DEVI Vs. HET RAM
|
March 30, 1983 |
|
CHITTER KUMAR Vs. RATTAN LAL
|
August 12, 1983 |
|
CHOTTA LAL ALIAS KUKOO Vs. STATE OF PUNJAB
|
May 25, 1983 |
|
CHUNI LAL Vs. STATE OF HARYANA
|
February 7, 1983 |
|
COLLECTOR Vs. MOHINI WOOLLEN
|
January 23, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DASS RAMJI DASS
|
April 27, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN MOTOR TRANSPORT COMPANY PRIVATE LIMITED
|
February 7, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN RICE MILLS
|
May 16, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ BHAN AND COMPANY
|
May 2, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN AND CO
|
May 2, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN WIRE PRODUCTS LTD
|
May 3, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN AND CO
|
May 16, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. AMRIT SPORTS INDUSTRIES
|
May 30, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. AMRIT SPORTS INDUSTRIES
|
September 2, 1983 |
|
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH
|
October 28, 1983 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. ELLORA SILK MILLS
|
April 27, 1983 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. SHIV PARSHAD
|
February 17, 1983 |
|
COMMISSIONER OF WEALTH TAX Vs. RAGHBIR SINGH
|
May 3, 1983 |
|
CONTROLLER OF ESTATE DUTY Vs. KAMLA WATI
|
May 3, 1983 |
|
COURT ON ITS OWN MOTION Vs. GANDA SINGH
|
May 26, 1983 |
|
COURT ON ITS OWN MOTION Vs. HARISH CHANDER
|
November 11, 1983 |
|
COURT ON ITS OWN MOTION Vs. MADAN LAL BHASIN RANA
|
April 29, 1983 |
|
COURT ON ITS OWN MOTION Vs. B.M. SINHA
|
March 21, 1983 |
|
COURT ON ITS OWN MOTION Vs. BHAGWAN SINGH CONSTABLE
|
April 18, 1983 |
|
COURT ON ITS OWN MOTION Vs. S.I. RAM KUMAR
|
January 24, 1983 |
|
COURTS ON ITS OWN MOTION Vs. SURINDER PAL
|
September 23, 1983 |
|
D.C. AGGARWAL, CHIEF REGIONAL MANAGER, (HARYANA AND UNION TERRITORY OF CHANDIGARH) STATE BANK OF INDIA) Vs. THE UNION OF INDIA AND OTHERS
|
April 13, 1983 |
|
DAINIK FINANCE AND CHIT FUND CO P LTD Vs. AGRICULTURAL INDUSTRIES
|
October 18, 1983 |
|
DAL CHAND Vs. STATE OF HARYANA
|
September 16, 1983 |
|
DALEL SINGH SON OF BASANT SINGH Vs. STATE OF PUNJAB
|
March 17, 1983 |
|
DALIP KAUR Vs. NAHAR SINGH RAKHRA
|
November 11, 1983 |
|
DALIP KUMAR Vs. STATE OF PUNJAB
|
May 16, 1983 |
|
DALIP SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, HOME DEPARTMENT, CHANDIGARH
|
March 29, 1983 |
|
DALIP SINGH ALIAS DIPA Vs. STATE OF PUNJAB
|
September 16, 1983 |
|
DALIP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
September 6, 1983 |
|
DALJIT KAUR AND LRS Vs. STATE OF PUNJAB
|
August 23, 1983 |
|
DARBARA SINGH Vs. VERSUS AKHSHAYA KUMAR JULKA
|
March 16, 1983 |
|
DARSHAN ENGINEERING WORKS AMRITSAR Vs. CONTROLLING AUTHORITY
|
March 24, 1983 |
|
DARSHAN KUMAR Vs. BRIJ LAL
|
December 14, 1983 |
|
DARSHAN KUMAR Vs. STATE OF PUNJAB
|
August 3, 1983 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
September 15, 1983 |
|
DARSHAN SINGH Vs. STATE OF HARYANA
|
December 13, 1983 |
|
DARYAO SINGH Vs. CHIEF CANAL OFFICER, HARYANA AND OTHERS
|
September 9, 1983 |
|
DAYA CHAND HARDAYAL Vs. BIR CHAND
|
May 17, 1983 |
|
DAYA SINGH Vs. STATE OF HARYANA
|
November 14, 1983 |
|
DEEP CHAND Vs. THE STATE OF HARYANA AND OTHERS
|
March 21, 1983 |
|
DEEP CHAND DHOBI Vs. DEVINDER PARSHAD
|
November 15, 1983 |
|
DEEP CHAND JAIN Vs. INCOME-TAX OFFICER C-WARD
|
August 3, 1983 |
|
DEPUTY CHIEF MECHANICAL ENGINEER, NORTHERN RAILWAY Vs. KUNDAN LAL
|
February 1, 1983 |
|
DES RAJ Vs. THE LADWA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED, LADWA, THROUGH ITS ADMINISTRATOR/PEROKAR
|
April 27, 1983 |
|
DES RAJ SETHI Vs. DAS DEV
|
October 19, 1983 |
|
DEV KUMAR SIKAND Vs. MEGH RAJ
|
April 7, 1983 |
|
DEV PAL KASHYAP Vs. SANT RAM NARINDER MOHAN CLOTH MERCHANTS
|
May 13, 1983 |
|
DEV RAJ Vs. LAL CHAND
|
April 22, 1983 |
|
DEV RAJ S/O RAM CHAND Vs. STATE OF PUNJAB
|
August 16, 1983 |
|
DEVI CHAND Vs. STATE OF PUNJAB
|
August 8, 1983 |
|
DEVI CHAND KAKAR Vs. AMAR NATH
|
March 21, 1983 |
|
DEVI SARAN Vs. LOK RAJ AND OTHERS
|
August 11, 1983 |
|
DEVINDER KAUR Vs. GURCHARAN SINGH
|
January 19, 1983 |
|
DEVINDER SINGH Vs. HARMINDER KAUR
|
May 30, 1983 |
|
DEVKI NANDAN Vs. AMAR SINGH
|
August 2, 1983 |
|
DHANI RAM AND ANR. Vs. GRAM SABHA AND GRAM PANCHAYAT OF VILLAGE JATMALPUR AND ORS.
|
October 27, 1983 |
|
DHANNA SINGH, CONSTABLE AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
December 7, 1983 |
|
DHANVIR SINGH Vs. STATE OF PUNJAB
|
March 11, 1983 |
|
DHARAM CHAND Vs. PRITAM LAL
|
March 22, 1983 |
|
DHARAM DEV AND OTHERS Vs. ROSHAN LAL PASRICHA AND OTHERS
|
September 14, 1983 |
|
DHARAM DEV RAJ KUMAR Vs. STATE OF HARYANA
|
May 4, 1983 |
|
DHARAM NATH Vs. STATE OF PUNJAB
|
August 19, 1983 |
|
DHARAM PAL Vs. HEM CHAND GUPTA
|
August 22, 1983 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
January 14, 1983 |
|
DHARAM PAL Vs. M/S AMOLAK RAM ETC.
|
March 29, 1983 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
July 18, 1983 |
|
DHARAM PAL SINGH Vs. STATE OF PUNJAB
|
February 7, 1983 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
July 25, 1983 |
|
DHARAM VIR Vs. KRISHNA DEVI AND ORS.
|
July 21, 1983 |
|
DHIAN SINGH Vs. SURJAN SINGH
|
September 2, 1983 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
August 25, 1983 |
|
DIDAR SINGH Vs. HARI MITTAR
|
November 28, 1983 |
|
DIDAR SINH Vs. PUNJAB ROADWAYS
|
November 7, 1983 |
|
DILA SINGH Vs. STATE OF PUNJAB
|
May 31, 1983 |
|
DILBAG Vs. STATE OF PUNJAB
|
December 2, 1983 |
|
DILBHAJAN SINGH Vs. NEW SAMUNDRI TRANSPORT CO P LTD
|
June 3, 1983 |
|
DILIP KESHAV RAO BHONSLE Vs. HARBIR SINGH
|
October 13, 1983 |
|
DILIP SINGH CANWAR Vs. STATE OF PUNJAB
|
March 15, 1983 |
|
DINA NATH Vs. STATE OF PUNJAB
|
February 23, 1983 |
|
DISTRICT TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. JANAK RANI
|
October 25, 1983 |
|
DR. KRISHAN SINGH KHOKHAR AND OTHERS Vs. P.P. CAPRIHAN AND OTHERS
|
December 20, 1983 |
|
DR. OM PARKASH GARG Vs. BUDHI PARKASH
|
August 22, 1983 |
|
DR. RAJNI KAPOOR Vs. VICE
|
October 11, 1983 |
|
DRY CLEANERS ASSOCIATION Vs. KARAJ SADHAK AFSAR
|
March 1, 1983 |
|
DULLA Vs. STATE OF PUNJAB
|
August 1, 1983 |
|
DUNI CHAND Vs. SAVITRI DEVI
|
August 17, 1983 |
|
DURGA DEVI Vs. JAGTAR SINGH
|
September 5, 1983 |
|
DYAL SINGH Vs. STATE OF PUNJAB
|
July 28, 1983 |
|
EMPLOYEES OF LAL JHANDHA, N.F.L. MAZDOOR UNION AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
January 25, 1983 |
|
ESKAY ENGINEERING CO. ELECTRICAL AND HYDRANLIC PVT. LTD. Vs. BHATINDA CHEMICALS AND BANASPATI MILLS PVT. LTD.
|
June 1, 1983 |
|
FAQIR CHAND Vs. GULZARA SINGH
|
September 12, 1983 |
|
FAQIR CHAND AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
|
June 2, 1983 |
|
FATEH CHAND Vs. MUNSHI RAM
|
October 20, 1983 |
|
FIRM KRISHAN KUMAR, SURINDER KUMAR, JAITU MANDI DISTRICT FARIDKOT, THROUGH KRISHAN KUMAR PARTNER AND OTHERS Vs. CHAMAN LAL
|
December 12, 1983 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF HARYANA
|
September 16, 1983 |
|
FOOD CORPORATION OF INDIA Vs. GARIB SINGH
|
December 5, 1983 |
|
GAHAR SINGH Vs. NAND RAM
|
January 11, 1983 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
August 4, 1983 |
|
GANGA SINGH Vs. STATE OF PUNJAB
|
October 4, 1983 |
|
GENERAL MANAGER, NORTHERN RAILWAYS, NEW DELHI Vs. GURBACHAN SINGH AND OTHERS
|
February 7, 1983 |
|
GEORGE MASIH ALIAS BULLA Vs. STATE OF PUNJAB
|
January 6, 1983 |
|
GHAFOOR MASIH Vs. SHAM SINGH AND OTHERS
|
February 1, 1983 |
|
GHAN SHAYAM Vs. INSTITUTION OF ENGINEERS (INDIA)
|
August 19, 1983 |
|
GHANSHAM DASS Vs. THE STATE OF HARYANA
|
May 17, 1983 |
|
GHANSHAM JOSHI Vs. PARMINDER PAL
|
August 22, 1983 |
|
GHOGI SINGH AND OTHERS Vs. RAN SINGH AND ANOTHER
|
August 13, 1983 |
|
GHUK SINGH Vs. STATE OF PUNJAB
|
November 2, 1983 |
|
GIAN CHAND Vs. JOGINDER SINGH
|
January 25, 1983 |
|
GIAN KAUR Vs. HARI KISHAN
|
November 23, 1983 |
|
GIAN KAUR Vs. MOHINDER SINGH GILL
|
August 9, 1983 |
|
GIAN SINGH Vs. SECRETARY TO GOVERNMENTPUNJAB
|
January 10, 1983 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
February 4, 1983 |
|
GIAN SINGH Vs. PARAMJIT KAUR
|
February 23, 1983 |
|
GIRDHAR GOPAL Vs. O.P. SATIJA
|
August 17, 1983 |
|
GITA DEVI Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
March 8, 1983 |
|
GOLU Vs. JASWANT SINGH AND ANR.
|
May 24, 1983 |
|
GOPAL KRISHAN Vs. NEELAM SANDHIR
|
October 7, 1983 |
|
GOPAL SINGH Vs. STATE OF PUNJAB
|
September 6, 1983 |
|
GOPI NATH AND SONS Vs. H B GANDHI EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
|
January 13, 1983 |
|
GOPI NATH AND SONS Vs. ASSISTANT CUSTODIAN GENERAL HARYANA
|
October 27, 1983 |
|
GORDHAN Vs. STATE OF HARYANA
|
July 28, 1983 |
|
GOVERDHAN LAL Vs. SMT. SANTOSH KUMARI AND OTHERS
|
February 22, 1983 |
|
GRAM PANCHAYAT BAJRA Vs. UNION OF INDIA
|
November 25, 1983 |
|
GRAM PANCHAYAT BARKATKPUR Vs. SADHU
|
October 4, 1983 |
|
GRAM PANCHAYAT NAGAR SABHA DHUR Vs. GURDEV KAUR
|
October 6, 1983 |
|
GRAM PANCHAYAT NASRALI Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 1983 |
|
GRAM PANCHAYAT VILLAGE BUDHLADA Vs. STATE OF PUNJAB AND OTHERS
|
April 12, 1983 |
|
GRAM PANCHAYAT VILLAGE MAU Vs. AMIN CHAND
|
May 25, 1983 |
|
GRAM SABHA OF VILLAGE CHHAJALWADI Vs. BHAJAN SINGH
|
August 26, 1983 |
|
GUGAN AND OTHERS Vs. JAGAT SINGH AND OTHERS
|
November 30, 1983 |
|
GULAB SINGH Vs. STATE OF HARYANA
|
July 28, 1983 |
|
GULSHAN KUMAR Vs. STATE OF PUNJAB
|
January 3, 1983 |
|
GULSHAN RAI Vs. STATE OF PUNJAB
|
May 30, 1983 |
|
GULZAR SINGH Vs. MANAGEMENT
|
September 15, 1983 |
|
GULZAR SINGH Vs. GURINDERJIT SINGH
|
January 14, 1983 |
|
GULZARA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
March 23, 1983 |
|
GULZARI LAL Vs. FIRM LAKHMI CHAND-VISHWA NATH SIRSA
|
January 5, 1983 |
|
GURAN DASS Vs. COMMISSIONER OF INCOME-TAX
|
May 23, 1983 |
|
GURBACHAN KAUR Vs. GURDIAL SINGH
|
November 7, 1983 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
November 11, 1983 |
|
GURBACHAN SINGH Vs. GURMEET KAUR
|
December 12, 1983 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
November 15, 1983 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
April 28, 1983 |
|
GURBHAGAT SINGH Vs. SUPERINTENDING CANAL OFFICER
|
November 7, 1983 |
|
GURBHAIAN SINGH Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
GURCHARAN SINGH Vs. INDER SINGH
|
December 22, 1983 |
|
GURCHARAN SINGH Vs. ROORI ALIAS JITO AND OTHERS
|
August 4, 1983 |
|
GURCHARAN SINGH Vs. AJMER KAUR
|
May 2, 1983 |
|
GURCHARAN SINGH, EXECUTIVE OFFICER, MUNICIPAL COMMITTEE, PATTI DISTRICT AMRITSAR Vs. SANJOGTA RANI
|
March 24, 1983 |
|
GURDAS MAL Vs. MST. AMBO AND ORS.
|
September 16, 1983 |
|
GURDEEP KAUR SEHGAL Vs. STATE OF HARYANA AND OTHERS
|
November 7, 1983 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
November 17, 1983 |
|
GURDEV RAM Vs. FOOD CORPORATION OF INDIA AND ORS.
|
February 8, 1983 |
|
GURDEV SINGH Vs. SECONDARY, INDUSTRIAL DEPARTMENT, PUNJAB AT CHADIGARH AND ANOTHER
|
December 6, 1983 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
December 7, 1983 |
|
GURDEV SINGH Vs. ASSISTANT COLLECTOR
|
December 1, 1983 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 14, 1983 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 23, 1983 |
|
GURDEV SINGH Vs. REGISTRAR, COOPERATIVE SOCIETIES AND OTHERS
|
May 31, 1983 |
|
GURDIAL CHAND Vs. STATE OF PUNJAB
|
February 16, 1983 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
January 13, 1983 |
|
GURDIAL SINGH Vs. STATE OR PUNJAB
|
March 25, 1983 |
|
GURDIAL SINGH Vs. MADAN MOHAN
|
November 9, 1983 |
|
GURDIAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 6, 1983 |
|
GURJANAK SINGH Vs. HARSHARAN KAUR
|
January 6, 1983 |
|
GURJANT SINGH Vs. STATE OF PUNJAB
|
March 2, 1983 |
|
GURMEET SINGH Vs. MR C R JOHI, SUB DIVISIONAL MAGISTRATE, PATIALA
|
September 2, 1983 |
|
GURMEJ SINGH ALIAS IQBAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 1983 |
|
GURMEL SINGH Vs. STATE OF PUNJAB
|
July 2, 1983 |
|
GURMEL SINGH Vs. AMARJEET KAUR
|
January 25, 1983 |
|
GURMEL SINGH AND OTHERS Vs. ATTAR KAUR AND ANOTHER
|
December 21, 1983 |
|
GURMUKH SINGH Vs. UNION OF INDIA
|
December 13, 1983 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB
|
October 12, 1983 |
|
GURNAM SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
May 6, 1983 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
March 23, 1983 |
|
GURPREET KAUR Vs. JAGDISH KAUR
|
January 20, 1983 |
|
GURSHARAN SINGH SANDHU Vs. STATE OF HARYANA
|
October 7, 1983 |
|
GURSHER SINGH VIRK Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 1983 |
|
H.N. BHARTI Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
May 18, 1983 |
|
HAKIM SUNDER LAL Vs. RAM SARUP
|
January 10, 1983 |
|
HANS RAJ BANSAL Vs. HARDEV SINGH
|
August 22, 1983 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
March 10, 1983 |
|
HARBANS LAL Vs. RATTAN SINGH
|
November 15, 1983 |
|
HARBANS LAL Vs. FINANCIAL COMMISSIONER
|
January 12, 1983 |
|
HARBANS SINGH AND OTHERS Vs. SOHAN SINGH (DECEASED THROUGH HIS LEGAL REPRESENTATIVES)
|
April 29, 1983 |
|
HARBHAGWAN DASS Vs. STATE OF PUNJAB
|
July 18, 1983 |
|
HARBHAJAN LAL Vs. STATE OF PUNJAB
|
September 23, 1983 |
|
HARBIR KAUR Vs. CHARAN SINGH TIWANA
|
November 25, 1983 |
|
HARCHARAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION
|
March 10, 1983 |
|
HARCHARAN SINGH SIDHU AND OTHERS Vs. THE CHAIRMAN, DEPARTMENTAL RECRUITMENT COMMITTEE, EDUCATION DEPARTMENT, PUNJAB, CHANDIGARH AND OTHERS
|
August 26, 1983 |
|
HARDARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 1983 |
|
HARDIT SINGH Vs. CUSTODIAN GENERAL, PB & OTHERS
|
May 23, 1983 |
|
HARI SINGH Vs. AJMER SINGH & ANOTHER
|
January 20, 1983 |
|
HARISH KUMAR Vs. STATE OF PUNJAB
|
January 21, 1983 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
December 19, 1983 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
March 22, 1983 |
|
HARJIT SINGH, LINE SUPERINTENDENT Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 1983 |
|
HARMANDAR SINGH Vs. MOHINDER SINGH
|
April 19, 1983 |
|
HARNAM SINGH Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR
|
March 9, 1983 |
|
HARNAM SINGH Vs. SURJIT SINGH
|
November 25, 1983 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
March 17, 1983 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
April 20, 1983 |
|
HARPAL S/O UDEY SINGH Vs. STATE OF HARYANA
|
August 17, 1983 |
|
HARYANA MILK FOODS Vs. SANTOKH SINGH
|
October 20, 1983 |
|
HARYANA STATE ELECTRICITY BOARD Vs. CONTROLLING AUTHORITY AND DEPUTY LABOUR COMMISSIONER AND ORS.
|
February 16, 1983 |
|
HARYANA STATE THROUGH COLLECTOR HISSAR Vs. TELU RAM
|
May 27, 1983 |
|
HAZARI LAL Vs. SUPERINTENDING CANAL OFFICER
|
April 6, 1983 |
|
HAZURA SINGH Vs. MUNSHA SINGH
|
January 12, 1983 |
|
HAZURA SINGH Vs. GRAM PANCHAYAT, BHAGOWAL
|
November 29, 1983 |
|
HEM RAJ AND OTHERS Vs. MEHTAB SINGH AND OTHERS
|
May 9, 1983 |
|
HIRA LAL Vs. STATE OF HARYANA
|
August 29, 1983 |
|
HOLA RAM Vs. STATE OF HARYANA
|
December 16, 1983 |
|
HOSHIARPUR PUR EXPRESS TRPT CO Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND ANOTHER
|
May 30, 1983 |
|
HOSHNAK SINGH Vs. THE UNION OF INDIA AND OTHERS
|
April 6, 1983 |
|
HUKAM CHAND Vs. STATE OF PUNJAB
|
August 16, 1983 |
|
HUKAM CHAND Vs. STATE OF PUNJAB
|
January 31, 1983 |
|
HUKAM CHAND Vs. SANTOSH KUMARI
|
November 3, 1983 |
|
HUKAM CHAND Vs. THE FINANCIAL COMMISSIONER, HARYANA CHANDIGARH AND OTHERS
|
January 6, 1983 |
|
HUKAM SINGH AND ANR. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
August 9, 1983 |
|
I.S. GOEL Vs. STATE OF HARYANA
|
March 3, 1983 |
|
INCHARGE PRODUCTION HARYANA STATE CO-OPERATIVE Vs. STATE OF PUNJAB
|
March 9, 1983 |
|
INCOME-TAX OFFICER B WARD Vs. DARSHAN SINGH
|
September 14, 1983 |
|
INCOME-TAX OFFICER CENTRAL CIRCLE-V Vs. SAWAN MAL
|
February 14, 1983 |
|
INDER Vs. KUNDAN LAL
|
August 24, 1983 |
|
INDER KAUR WIDOW OF MADHO SINGH Vs. MEHAR SINGH
|
December 8, 1983 |
|
INDER MOHAN KUMAR Vs. WADHAWA RAM
|
November 8, 1983 |
|
INDER RAM AND OTHERS Vs. GURPREET KAUR
|
March 22, 1983 |
|
INDER SINGH Vs. COLLECTOR, SONEPAT
|
September 5, 1983 |
|
INDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
January 7, 1983 |
|
INDERJIT Vs. STATE (CHANDIGARH ADMINISTRATION) CHANDIGARH
|
June 24, 1983 |
|
INDERJIT Vs. NARESH KUMAR AND OTHERS
|
September 12, 1983 |
|
INDERJIT SINGH GILL Vs. STATE OF PUNJAB THROUGH SECRETARY LOCAL GOVERNMENT, PUNJAB
|
February 17, 1983 |
|
INDIRA GANDHI NATIONAL COLLEGE, LADWA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
November 11, 1983 |
|
INDUSTRIAL CABLES (INDIA) LTD , RAJPURA Vs. PRESIDING OFFICER (SHRI H S AHLUWALIA) LABOUR COURT
|
September 15, 1983 |
|
INDUSTRIAL CABLES LTD , RAJPURA Vs. STATE OF PUNJAB
|
October 28, 1983 |
|
IQBAL SINGH Vs. S SOHAN SINGH
|
May 27, 1983 |
|
IQBAL SINGH Vs. SANTOKH SINGH
|
December 19, 1983 |
|
IQBAL SINGH Vs. SADHU SINGH ETC.
|
February 17, 1983 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
September 19, 1983 |
|
ISHAR KAUR Vs. STATE OF HARYANA
|
August 30, 1983 |
|
ISHAR SINGH Vs. MUNICIPAL COMMITTEE, RUPNAGAR
|
August 16, 1983 |
|
ISHWAR DEVI Vs. STATE OF HARYANA
|
March 10, 1983 |
|
J S CHAWLA Vs. ISHAR DASS
|
April 1, 1983 |
|
J.C. MEHTA Vs. POST
|
November 24, 1983 |
|
J.C.R. JAIN AND OTHERS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, DELHI AND OTHERS
|
August 16, 1983 |
|
JAGAN NATH Vs. STATE OF HARYANA
|
March 29, 1983 |
|
JAGAN NATH AND OTHERS Vs. JAGDISH RAI AND OTHERS
|
August 10, 1983 |
|
JAGAT SINGH Vs. PUNJAB STATE & OTHERS
|
July 15, 1983 |
|
JAGDISH CHANDER S.I. AND OTHERS Vs. KIRAT SINGH
|
May 13, 1983 |
|
JAGDISH CHANDER, SENIOR DESIGN ENGINEER AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 30, 1983 |
|
JAGDISH LAL BEHAL Vs. STATE
|
January 11, 1983 |
|
JAGDISH RAI CHAWLA Vs. STATE OF PUNJAB
|
May 18, 1983 |
|
JAGDISH RAI SHARMA Vs. KESHO DEVI
|
October 17, 1983 |
|
JAGDISH RAM Vs. TIRATH RAM
|
April 29, 1983 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
July 26, 1983 |
|
JAGDISHWARPAL SINGH Vs. STATE OF PUNJAB
|
April 26, 1983 |
|
JAGGAR SINGH Vs. DARBARA SINGH
|
August 10, 1983 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
April 26, 1983 |
|
JAGIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 28, 1983 |
|
JAGIR SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
January 17, 1983 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
September 21, 1983 |
|
JAGJIT SINGH CHEEMA Vs. G.S. SARDANA
|
November 18, 1983 |
|
JAGJIT SINGH S Vs. STATE OF PUNJAB
|
May 2, 1983 |
|
JAGJIWAN SINGH GILL S Vs. STATE OF PUNJAB
|
June 3, 1983 |
|
JAGPAL SINGH Vs. PAL SINGH
|
August 11, 1983 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
May 9, 1983 |
|
JAGRUP SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 5, 1983 |
|
JAGRUP SINGH Vs. STATE OF PUNJAB
|
August 18, 1983 |
|
JAGSIR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
August 9, 1983 |
|
JAGTAR SINGH Vs. JANGIR KAUR
|
March 3, 1983 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 15, 1983 |
|
JAGWINDER SINGH Vs. STATE OF PUNJAB
|
July 27, 1983 |
|
JAI BHAGWAN Vs. STATE OF HARYANA
|
July 22, 1983 |
|
JAI BHAGWAN Vs. ANITA RANI
|
September 2, 1983 |
|
JAI KUMAR Vs. U.T. CHANDIGARH
|
November 23, 1983 |
|
JAI NARAIN Vs. CHHANNO
|
April 28, 1983 |
|
JAI NARAIN Vs. TEJ RAM
|
May 13, 1983 |
|
JAI PAL Vs. STATE OF HARYANA AND OTHERS
|
November 16, 1983 |
|
JAI SINGH ALIAS MEHLA Vs. STATE
|
August 17, 1983 |
|
JANG BAHADUR Vs. STATE OF PUNJAB
|
December 25, 1983 |
|
JANG BAHADUR Vs. STATE, U T CHANDIGARH
|
August 2, 1983 |
|
JANG BAHADUR Vs. THE STATE OF PUNJAB
|
December 12, 1983 |
|
JANG BAHADUR Vs. STATE OF PUNJAB
|
March 22, 1983 |
|
JANGIR KAUR Vs. DASHMESH BUS SERVICE (REGD) RAIKOT AND ANOTHER
|
July 29, 1983 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
January 6, 1983 |
|
JANKI DEVI Vs. ATMA SINGH
|
October 10, 1983 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
February 14, 1983 |
|
JARNAIL SINGH Vs. INDER SINGH
|
December 7, 1983 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
August 25, 1983 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB
|
December 2, 1983 |
|
JAS RAJ Vs. MUNICIPAL COMMITTEE, FAZILKA
|
October 12, 1983 |
|
JASINDER KAUR Vs. GURBAKSH SINGH
|
May 5, 1983 |
|
JASMINDER KAUR Vs. STATE OF HARYANA
|
January 11, 1983 |
|
JASPAL SINGH Vs. THE STATE OF PUNJAB
|
September 9, 1983 |
|
JASSA SINGH Vs. STATE OF PUNJAB
|
February 15, 1983 |
|
JASWANT KAUR ALIAS GURDEV KAUR Vs. SAMPURAN SINGH
|
January 10, 1983 |
|
JASWANT RAI Vs. STATE OF HARYANA
|
September 23, 1983 |
|
JASWANT SINGH Vs. UNION OF INDIA
|
February 3, 1983 |
|
JASWANT SINGH Vs. DY SECY REHABILITATION, PUNJAB GOVT
|
May 20, 1983 |
|
JASWANT SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
July 28, 1983 |
|
JASWANT SINGH ALIAS BATTA Vs. STATE OF PUNJAB
|
August 9, 1983 |
|
JASWINDER SINGH Vs. PARAMJIT KAUR
|
August 24, 1983 |
|
JAWAHAR LAL Vs. STATE OF PUNJAB
|
November 11, 1983 |
|
JEET SINGH Vs. STATE OF HARYANA
|
September 2, 1983 |
|
JEET SINGH Vs. STATE OF PUNJAB
|
August 16, 1983 |
|
JIT KAUR Vs. STATE OF HARYANA
|
May 9, 1983 |
|
JITA ALIAS SURJIT SINGH Vs. STATE OF HARYANA
|
February 7, 1983 |
|
JIWAN SINGH Vs. JOGINDER SINGH SARPANCH
|
August 30, 1983 |
|
JIWNA Vs. STATE OF HARYANA
|
May 3, 1983 |
|
JOBAN SINGH Vs. THAKAR SINGH AND OTHERS
|
January 14, 1983 |
|
JODH SINGH Vs. STATE OF PUNJAB
|
April 6, 1983 |
|
JOGINDER PAL ALIAS RAJINDER PAL AND ANR. Vs. SH. K.C. SHARMA
|
November 28, 1983 |
|
JOGINDER SINGH Vs. NAND KISHORE ANAND
|
October 13, 1983 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 31, 1983 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 28, 1983 |
|
JOGINDER SINGH Vs. BASAWA SINGH
|
June 3, 1983 |
|
JOGINDER SINGH Vs. BASANA SINGH AND ANOTHER
|
March 17, 1983 |
|
JOGINDER SINGH AHLUWALIA RETIRED EXECUTIVE ENGINEER Vs. THE STATE OF PUNJAB AND OTHERS
|
December 20, 1983 |
|
JOGINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 1983 |
|
JOWAND SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB
|
March 3, 1983 |
|
JUGAL KISHORE Vs. DHARMANDRA KUMAR KAUSHAL
|
May 31, 1983 |
|
JULLUNDUR IMPROVEMENT TRUST JULLUNDUR Vs. KULDIP SINGH
|
September 13, 1983 |
|
JUPITER GENERAL INSURANCE CO. Vs. BALKISHAN
|
October 6, 1983 |
|
JYOTI RAM Vs. JOINT SECRETARY, REHABILITATION
|
April 22, 1983 |
|
JYOTI RANI Vs. STATE OF PUNJAB
|
July 27, 1983 |
|
KAILASH CHANDER Vs. MUNI
|
October 13, 1983 |
|
KAILASH CHANDER Vs. UNION OF INDIA COLLECTOR, CHANDIGARH
|
October 19, 1983 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
September 15, 1983 |
|
KAKA SINGH Vs. STATE OF PUNJAB
|
May 20, 1983 |
|
KAKU S/O CHETU, JAT R/O VILLAGE THIKRIWALA (CONFINED IN DISTRICT JAIL, LUDHIANA Vs. STATE OF PUNJAB
|
September 1, 1983 |
|
KALA SINGH Vs. GURDEV KAUR
|
October 12, 1983 |
|
KALA SINGH Vs. STATE OF PUNJAB
|
November 10, 1983 |
|
KALI RAM Vs. STATE OF HARYANA
|
January 21, 1983 |
|
KALIA Vs. CHANDU LAL
|
April 1, 1983 |
|
KALWATI Vs. ASA RAM
|
May 30, 1983 |
|
KAMLA AND OTHERS Vs. SMT. LAXMI BAT AND ANOTHER
|
August 26, 1983 |
|
KANHAIYA AND ANOTHER Vs. HUKAM SINGH AND ANOTHER
|
April 29, 1983 |
|
KANSHI RAM Vs. NARAIN SINGH
|
May 13, 1983 |
|
KANSHI RAM WADHWA Vs. INCOME TAX OFFICER
|
March 7, 1983 |
|
KANTA RANI Vs. JOGINDER SINGH
|
May 18, 1983 |
|
KAPUR SINGH Vs. FINANCIAL COMMISSIONER
|
March 4, 1983 |
|
KARAM CHAND AGGARWAL Vs. STATE OF PUNJAB AND ORS.
|
May 2, 1983 |
|
KARAM SINGH Vs. CHARAN SINGH
|
October 27, 1983 |
|
KARAM SINGH Vs. GURCHARAN SINGH
|
July 22, 1983 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
January 13, 1983 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 22, 1983 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 2, 1983 |
|
KARNAIL SINGH Vs. HARI SINGH
|
November 15, 1983 |
|
KARORI MAL Vs. STATE OF PUNJAB
|
December 7, 1983 |
|
KARTA Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
November 22, 1983 |
|
KARTAR SINGH Vs. RATTANJIT KAUR AND ANOTHER
|
November 7, 1983 |
|
KARTAR SINGH Vs. PRITAM KAUR
|
November 25, 1983 |
|
KARTAR SINGH Vs. BHOLA NATH
|
October 18, 1983 |
|
KARUNAKARAN, QUALITY INSPECTOR Vs. THE FOOD CORPORATION OF INDIA AND OTHERS
|
October 13, 1983 |
|
KASAM ALI @ KASU Vs. STATE OF PUNJAB
|
October 27, 1983 |
|
KASHMIR LAL Vs. STATE OF PUNJAB
|
August 25, 1983 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
August 24, 1983 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
October 27, 1983 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
November 22, 1983 |
|
KASHMIRI LAL Vs. STATE OF PUNJAB
|
December 8, 1983 |
|
KASTURI LAL SHARMA Vs. KARTAR SINGH
|
December 23, 1983 |
|
KASTURI LAL THAPAR Vs. STATE OF PUNJAB
|
September 1, 1983 |
|
KASURI LAL Vs. STATE OF PUNJAB AND OTHERS
|
December 16, 1983 |
|
KAUR CHAND Vs. STATE OF PUNJAB & OTHERS
|
May 5, 1983 |
|
KAUR SINGH Vs. BALBIR KAUR ALIAS HEERO
|
October 5, 1983 |
|
KEHR SINGH BASRA Vs. JASBIR KAUR
|
September 2, 1983 |
|
KESAR DASS Vs. RAM PARKASH
|
August 12, 1983 |
|
KESHO RAM PASSEY Vs. RESERVE BANK OF INDIA
|
March 15, 1983 |
|
KEWAL KRISHAN CHOPRA Vs. PIARA LAL
|
December 23, 1983 |
|
KHACHEN Vs. RAM DITTA MAL
|
December 23, 1983 |
|
KHAIRU RAM AND OTHERS Vs. SHANKAR DEVI AND OTHERS
|
June 2, 1983 |
|
KHARAITI LAL Vs. STATE OF HARYANA
|
June 3, 1983 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
July 29, 1983 |
|
KHUSHI RAM Vs. STATE OF PUNJAB AND OTHERS
|
July 13, 1983 |
|
KIMTI LAL Vs. STATE OF HARYANA
|
September 19, 1983 |
|
KIRPAL SINGH Vs. STATE OF PUNJAB
|
October 6, 1983 |
|
KISHAN SINGH Vs. KHARAITI RAM
|
August 30, 1983 |
|
KISHAN SINGH Vs. NICHHATTAR SINGH
|
March 3, 1983 |
|
KISHNO AND OTHERS Vs. GURDIT SINGH AND ANOTHER
|
February 22, 1983 |
|
KRISHAN CHAND TIWARI Vs. STATE OF HARYANA
|
May 3, 1983 |
|
KRISHAN KUMAR LAMBA Vs. STATE OF PUNJAB
|
September 12, 1983 |
|
KRISHAN KUMAR SHARMA AND OTHER Vs. STATE OF PUNJAB AND ANOTHER
|
June 3, 1983 |
|
KRISHAN LAL Vs. MADAN GOPAL
|
October 31, 1983 |
|
KRISHAN LAL AND OTHERS Vs. MANOHAR LAL
|
February 21, 1983 |
|
KRISHNA Vs. HARDWARI LAL
|
October 12, 1983 |
|
KRISHNA BUS SERVICE PRIVATE LIMITED Vs. STATE OF HARYANA
|
November 14, 1983 |
|
KRISHNA DEVI Vs. MOHINDER LAL
|
May 12, 1983 |
|
KRISHNA DEVI Vs. DES RAJ
|
November 18, 1983 |
|
KRISHNA DEVI Vs. PRABHU DAYAL
|
May 10, 1983 |
|
KULBHUSHAN DASS JINDAL Vs. MANOHAR LAL
|
October 26, 1983 |
|
KULBHUSHAN KUMAR AND CO Vs. STATE OF PUNJAB
|
August 23, 1983 |
|
KULDIP KUMAR Vs. STATE OF PUNJAB
|
March 18, 1983 |
|
KULDIP RAJ Vs. STATE OF PUNJAB AND OTHERS
|
November 17, 1983 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
August 17, 1983 |
|
KULDIP SINGH Vs. STATE OF PUNJAB
|
March 23, 1983 |
|
KULDIP SINGH Vs. SMT. SATWANT KAUR ALIAS KANWAL JIT KAUR
|
January 4, 1983 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 26, 1983 |
|
KULWANT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
April 7, 1983 |
|
KUNDAN SINGH Vs. MOGA TRANSPORT CO P LTD
|
April 5, 1983 |
|
KUNDAN SINGH AND OTHERS Vs. SOHAIL SINGH AND ANOTHER
|
April 12, 1983 |
|
KUNDAN SINGH REPRESENTED Vs. DALIP SINGH AND OTHERS
|
March 26, 1983 |
|
KUNTI Vs. STATE OF HARYANA
|
February 17, 1983 |
|
KURA Vs. STATE OF HARYANA
|
October 27, 1983 |
|
KUSUM LATA Vs. RAKESH MOHAN PATHAK
|
November 10, 1983 |
|
LABH SINGH Vs. PIARA SINGH
|
October 7, 1983 |
|
LABH SINGH AND OTHERS Vs. STATE OF HARYANA
|
July 22, 1983 |
|
LACHHMAN SINGH Vs. GULZARI
|
November 25, 1983 |
|
LAJJA RAM Vs. HARKARAN SINGH AND OTHERS
|
October 18, 1983 |
|
LAJJA RAM Vs. PARKASH CHAND
|
January 3, 1983 |
|
LAKHA SINGH Vs. STATE OF PUNJAB
|
April 7, 1983 |
|
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
January 31, 1983 |
|
LAKHI RAM Vs. SITO DEVI
|
February 8, 1983 |
|
LAKSHMIRATAN ENGINEERING WORKS LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
|
May 20, 1983 |
|
LAL CHAND Vs. STATE OF HARYANA
|
April 20, 1983 |
|
LAL CHAND Vs. GANESH DASS
|
August 4, 1983 |
|
LAL CHAND Vs. STATE
|
January 21, 1983 |
|
LAL DASS CHELA MST BISHNO Vs. GAMDUR SINGH AND OTHERS
|
April 11, 1983 |
|
LAL SINGH Vs. BANT SINGH
|
March 2, 1983 |
|
LAL SINGH AND OTHERS Vs. HARNAM SINGH AND OTHERS
|
May 12, 1983 |
|
LATA RANI Vs. STATE OF PUNJAB AND OTHERS
|
November 9, 1983 |
|
LAXMI BUS SERVICE Vs. STATE TRANSPORTAPPELLATE TRIBUNALPUNJAB
|
December 12, 1983 |
|
LAXMI NARAIN Vs. DEBI
|
November 10, 1983 |
|
LEELA RAM SALUJA Vs. BAL KRISHAN SONI & OTHERS
|
January 20, 1983 |
|
LEELAM Vs. SOM PARKASH
|
November 7, 1983 |
|
LEKH RAJ Vs. BHAGWAT SARUP
|
April 1, 1983 |
|
LOK NATH Vs. KHANAYA LAL
|
May 17, 1983 |
|
M S MIGLANI Vs. STATE OF HARIYANA
|
February 2, 1983 |
|
M.K. PURI Vs. HARYANA STATE ELECTRICITY BOARD
|
May 4, 1983 |
|
M.R. KHOSLA (DECEASED) THROUGH HIS L.R. Vs. THE CHIEF EXECUTIVE OFFICER, THE PUNJAB STATE FEDERATION CONSUMERS CO
|
March 18, 1983 |
|
M.S. BHATNAGAR Vs. O.N. AGGARWAL
|
October 4, 1983 |
|
M/S LAL CHAND BALWANT RAI AND OTHERS Vs. M/S HARNARAIN DASS GHARSI RAM AND ANOTHER
|
January 10, 1983 |
|
M/S NORTHERN INDIA CATERERS PVT. LTD. Vs. THE DISTRICT JUDGE, CHANDIGARH AND OTHERS
|
February 22, 1983 |
|
M/S RAGHBIR SINGH PAT RAM Vs. RAM NARAIN JINDIA
|
October 25, 1983 |
|
M/S SANT METAL WORKS KAPURTHALA Vs. THE HINDUSTAN COMMERCIAL BANK LTD AND OTHER
|
July 20, 1983 |
|
M/S VISHWAS TRADING CORPORATION, LUDHIANA Vs. M/S M.K.C. INDUSTRIES, LUDHIANA
|
October 27, 1983 |
|
M/S. HARNAD RAI DINA NATH Vs. M/S. H.A. BHOGAL INDUSTRIES, LUDHIANA
|
December 7, 1983 |
|
M/S. W.H. DEETH BALLABGARH AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, CHANDIGARH
|
March 15, 1983 |
|
MADAN LAL Vs. STATE OF HARYANA
|
May 18, 1983 |
|
MADAN LAL Vs. SANTOSH KUMARI AND ANR.
|
January 18, 1983 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
May 13, 1983 |
|
MADAN LAL GOYAL Vs. RAVINDER BHUSHAN
|
August 4, 1983 |
|
MADAN MOHAN Vs. ARUN KUMAR
|
December 8, 1983 |
|
MADHU SUDAN LAL Vs. SADHU RAM
|
September 21, 1983 |
|
MAHANT JAMNA DASS Vs. DADU DAYALU MAHA SABHA
|
January 17, 1983 |
|
MAHI RAM Vs. FINANCIAL COMMISSIONER-CUM-SECRETARY REHABILITATION HARYANA & OTHERS
|
May 12, 1983 |
|
MAJIT KAUR Vs. AMARJIT SINGH
|
May 24, 1983 |
|
MAJOR ISHAR CHAND KAUSHIK Vs. JAI GOPAL @ PALLA @ DHARAM PAL
|
November 30, 1983 |
|
MAJOR NAUNIHAL SINGH Vs. JAGDISH KAUR
|
February 10, 1983 |
|
MAJOR SINGH AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
|
January 13, 1983 |
|
MAL SINGH Vs. STATE OF PUNJAB
|
March 29, 1983 |
|
MALHOTRA DRUG STORE Vs. STATE OF PUNJAB
|
November 2, 1983 |
|
MAMAN SINGH Vs. GRAM PANCHAYAT DEHLAWAS
|
September 1, 1983 |
|
MAN SINGH Vs. STATE OF HARYANA
|
July 26, 1983 |
|
MAN SINGH Vs. STATE OF HARYANA
|
July 25, 1983 |
|
MAN SINGH AND ORS. SANITARY INSPECTORS Vs. UNION OF INDIA AND ANR.
|
January 18, 1983 |
|
MANDAN Vs. DAYA CHAND
|
November 11, 1983 |
|
MANGAL Vs. STATE OF HARYANA & OTHERS
|
January 6, 1983 |
|
MANGAT RAI Vs. SHANTI DEVI
|
March 3, 1983 |
|
MANGE RAM Vs. SUPERINTENDING CANAL OFFICER
|
February 17, 1983 |
|
MANGTA Vs. STATE OF PUNJAB
|
July 14, 1983 |
|
MANGTU Vs. STATE OF HARYANA
|
August 23, 1983 |
|
MANJIT KAUR Vs. VINOD KUMAR
|
November 28, 1983 |
|
MANJIT SINGH Vs. DARSHAN SINGH
|
May 20, 1983 |
|
MANJIT SINGH Vs. GURDISH KAUR
|
August 17, 1983 |
|
MANJIT SINGH AND OTHERS Vs. TRIBUNAL CONSTITUTED UNDER TOWN IMPROVEMENT ACT, JALLANDHAR AND OTHERS
|
August 11, 1983 |
|
MANKESHWAR DASS Vs. STATE OF PUNJAB
|
October 6, 1983 |
|
MANMOHAN SARUP BHATNAGAR Vs. YASHWANT RAI
|
October 12, 1983 |
|
MANMOHAN SINGH BEDI AND ORS. Vs. SMT. SANTOSH KUMARI AND ORS.
|
March 6, 1983 |
|
MANN SINGH Vs. STATE OF PUNJAB
|
November 23, 1983 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
May 26, 1983 |
|
MANOHAR LAL Vs. SURJAN SINGH
|
May 3, 1983 |
|
MANOHAR LAL Vs. FINANCIAL COMMISSIONERHARYANA
|
October 13, 1983 |
|
MANOHAR LAL Vs. LACHHMAN SINGH
|
December 15, 1983 |
|
MANORMA Vs. KARAN SINGH
|
January 10, 1983 |
|
MANSA DEVI AND OTHERS Vs. M/S SUN RISE ICE FACTORY
|
May 23, 1983 |
|
MARILYNN AINAT DHILLON GILMORE @ ANITA DHILLON Vs. MARGRET NIJJAR
|
March 16, 1983 |
|
MARU Vs. COLLECTOR ROHTAK
|
January 25, 1983 |
|
MASSA SINGH Vs. GOPAL SINGH
|
May 30, 1983 |
|
MATHRA DASS Vs. KEWAL KRISHAN
|
July 25, 1983 |
|
MAYA ENGINEERING WORKS Vs. FAQIR CHAND
|
February 8, 1983 |
|
MAYA RAM Vs. STATE OF PUNJAB
|
July 15, 1983 |
|
MEGH RAJ Vs. DEV KUMAR
|
April 7, 1983 |
|
MEHAR CHAND AND OTHERS Vs. KAVTI PARSHAD AND OTHERS
|
November 7, 1983 |
|
MEHLA AND OTHERS Vs. ASSISTANT COLLECTOR AND OTHERS
|
July 13, 1983 |
|
MEHNGA RAM SARPANCH Vs. STATE OF PUNJAB
|
August 22, 1983 |
|
MEHNGA SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
August 3, 1983 |
|
MEHRU Vs. STATE OF HARYANA
|
October 3, 1983 |
|
MELA RAM Vs. THE STATE OF PUNJAB
|
February 7, 1983 |
|
MESSERS RAKESH TEXTILES Vs. PUNJAB FINANCIAL CORPORATION
|
August 25, 1983 |
|
MEWA Vs. MAN SINGH
|
January 6, 1983 |
|
MILAP SINGH Vs. STATE OF PUNJAB
|
December 12, 1983 |
|
MILKHA SINGH Vs. STATE OF PUNJAB
|
January 24, 1983 |
|
MOHAN LAL Vs. STATE OF PUNJAB
|
September 16, 1983 |
|
MOHAN LAL Vs. DIRECTOR PUBLIC INSTRUCTION (SCHOOLS) PUNJAB, CHANDIGARH AND OTHERS
|
November 3, 1983 |
|
MOHAN LAL & OTHERS Vs. STATE OF HARYANA & ORS
|
May 24, 1983 |
|
MOHAN SARUP BHATNAGAR Vs. HARI KISHAN BHATNAGAR
|
October 12, 1983 |
|
MOHAN SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH
|
March 3, 1983 |
|
MOHAN SINGH S P Vs. INCOME TAX OFFICER
|
January 6, 1983 |
|
MOHINDER GUPTA Vs. MAJOR SINGH AND ORS.
|
March 10, 1983 |
|
MOHINDER KAUR Vs. RANI
|
November 17, 1983 |
|
MOHINDER NATH Vs. ALBINA
|
November 24, 1983 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
July 26, 1983 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 29, 1983 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
August 24, 1983 |
|
MOHINDER SINGH Vs. GURNAM KAUR
|
September 14, 1983 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 7, 1983 |
|
MOHINDER SINGH AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
May 2, 1983 |
|
MOHINDER SINGH AND OTHERS Vs. PARAMJIT SINGH MAJOR AND ANOTHER
|
May 3, 1983 |
|
MOHINDER SINGH DEOL Vs. GURMINDER KAUR DEOL
|
January 20, 1983 |
|
MOOL CHAND Vs. MANI RAM
|
February 16, 1983 |
|
MOOL CHAND Vs. STATE OF HARYANA
|
September 7, 1983 |
|
MOOL CHAND WAHI Vs. NATIONAL PAINTS P LTD
|
November 3, 1983 |
|
MOTA SINGH Vs. MR CHADHA, STATION HOUSE OFFICER, POLICE STATION BHOGPUR, DISTRICT JULLUNDUR
|
March 16, 1983 |
|
MOTI RAM Vs. THE COLLECTOR AGRARIAN AND ORS.
|
April 27, 1983 |
|
MRS. MEENA CHAUDHRY Vs. SATYA NARAIN KANWAR
|
January 13, 1983 |
|
MUKAND SINGH Vs. STATE OF PUNJAB
|
August 17, 1983 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
July 29, 1983 |
|
MUKHTIAR SINGH Vs. M L GOEL AND ANOTHER
|
March 9, 1983 |
|
MULKH RAJ Vs. FINANCIAL COMMISSIONER, HARYANA
|
March 17, 1983 |
|
MULTAN RAM & OTHERS Vs. SADHU RAM
|
April 6, 1983 |
|
MUNI ALIAS RAM MEHAR Vs. STATE OF HARYANA
|
July 26, 1983 |
|
MUNI LAL Vs. STATE OF HARYANA
|
June 5, 1983 |
|
MUNICIPALITY BHATINDA AND ANOTHER Vs. S D O AND OTHERS
|
May 20, 1983 |
|
MUNSHA SINGH Vs. KEHAR SINGH
|
October 12, 1983 |
|
MUNSHI Vs. RAM KISHAN
|
November 29, 1983 |
|
MUNSHI LAL Vs. JAGMOHAN LAL
|
December 13, 1983 |
|
N C MAHENDRA Vs. HARYANA STATE ELECTRICITY BOARD
|
May 9, 1983 |
|
N.C. MAHENDRA, S.E. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
|
August 9, 1983 |
|
NACHHATTAR SINGH Vs. GURINDER SINGH
|
January 24, 1983 |
|
NAGINDER SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
|
May 20, 1983 |
|
NAND KISHORE Vs. STATE OF PUNJAB
|
May 26, 1983 |
|
NAND LAL Vs. CHHOTTEE
|
July 19, 1983 |
|
NAND LAL Vs. ROSHAN LAL AND ORS.
|
December 2, 1983 |
|
NANDU Vs. STATE OF HARYANA
|
October 20, 1983 |
|
NANDU Vs. STATE OF HARYANA
|
July 22, 1983 |
|
NARAIN DASS KAPUR Vs. DARSHANA KUMARI
|
November 30, 1983 |
|
NARENDRA KUMAR AND OTHERS Vs. STATE OF HARYANA
|
October 11, 1983 |
|
NARINDER SINGH PURI Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 1983 |
|
NAROTAM KUMAR Vs. SUDHA SARITA
|
December 8, 1983 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
April 29, 1983 |
|
NATHE SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 1983 |
|
NATHU Vs. JAGAN NATH
|
March 21, 1983 |
|
NATIONAL INSURANCE CO LTD Vs. MAYA DEVI
|
October 27, 1983 |
|
NATIONAL RICE AND DAL MILLS, RAJPURA Vs. COLLECTOR, PATIALA
|
May 16, 1983 |
|
NATIONAL TRACTOR COMPANY Vs. INCOME-TAX OFFICER B-WARD
|
February 10, 1983 |
|
NAURANG SINGH Vs. STATE OF PUNJAB
|
November 8, 1983 |
|
NAVLEEA KAUSHAL Vs. CHANDER MOHAN
|
October 14, 1983 |
|
NAVTEJ SINGH Vs. SYNDICATE BANK
|
January 12, 1983 |
|
NAWAL SINGH Vs. ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI
|
October 11, 1983 |
|
NAZAR MOHAMAD Vs. STATE OF HARYANA
|
November 20, 1983 |
|
NAZIR SINGH Vs. STATE OF PUNJAB
|
November 28, 1983 |
|
NEENA KAPUR AND ORS. Vs. LAKHA SINGH AND ORS.
|
June 3, 1983 |
|
NEETA ALIAS ANITA RANI Vs. STATE OF PUNJAB
|
March 3, 1983 |
|
NEK RAM Vs. PUNJAB ROADWAYS
|
October 14, 1983 |
|
NEW INDIA ASSURANCE CO. LTD Vs. LAKSHMI DEVI
|
November 18, 1983 |
|
NEW MAJHA TRANSPORT CO-OPERATIVE SOCIETY LTD AND ANOTHER Vs. SURJIT KAUR AND ANOTHER
|
October 24, 1983 |
|
NIKKA RAM Vs. STATE OF PUNJAB
|
May 11, 1983 |
|
NIKKA SINGH AND OTHERS Vs. DARSHAN SINGH AND OTHERS
|
August 4, 1983 |
|
NIKKU RAM Vs. STATE OF HARYANA
|
November 24, 1983 |
|
NIRANJAN SINGH Vs. AMAR SINGH
|
December 19, 1983 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
March 11, 1983 |
|
NIRANJAN SINGH GUPTA (WRONGLY DESCRIBED IN COMPLAINT AS NIRANJAN LAL) S/O DHAN PARKASH OF YAMUNA NAGAR Vs. ANAND PARKASH
|
April 28, 1983 |
|
NIRBHAI SINGH Vs. STATE OF PUNJAB
|
March 23, 1983 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
May 31, 1983 |
|
NIRMAL SINGH Vs. STATE OF PUNJAB
|
March 15, 1983 |
|
NIRMAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
September 7, 1983 |
|
NIRMAL SINGH AND ANR. Vs. GURCHARAN KAUR AND ORS.
|
January 4, 1983 |
|
NIRMALA DEVI Vs. STATE OF PUNJAB
|
August 2, 1983 |
|
NIRMALA DEVI Vs. PHOOL CHAND
|
January 14, 1983 |
|
NOHAR CHAND Vs. STATE OF PUNJAB
|
October 17, 1983 |
|
NOOR MOHD Vs. STATE OF HARYANA AND ANOTHER
|
August 23, 1983 |
|
NORATA RAM Vs. SANTOSH KUMARI
|
February 7, 1983 |
|
NOTIFIED AREA COMMITTEE Vs. MAHAVIR PARSHAD
|
July 21, 1983 |
|
OM DUTT SHARMA AND OTHERS Vs. SECRETARY TO GOVERNMENT, PUNJAB, HEALTH AND MEDICAL DEPARTMENT (AYURVEDIC) CHANDIGARH AND OTHERS
|
August 28, 1983 |
|
OM PARKASH Vs. STATE OF HARYANA
|
December 14, 1983 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
July 25, 1983 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
May 13, 1983 |
|
OM PARKASH Vs. STATE OF HARYANA
|
December 8, 1983 |
|
OM PARKASH Vs. PARMESHRI DASS
|
December 15, 1983 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 14, 1983 |
|
OM PARKASH MITTAL Vs. STATE OF PUNJAB
|
July 20, 1983 |
|
OM PARKASH SEKHRI Vs. PRITAM SINGH AND ORS.
|
September 2, 1983 |
|
OM PARKASH WADEHRA Vs. SHRI ROSHAN LAL WADEHRA AND ORS.
|
November 1, 1983 |
|
ONKAR Vs. VASHNO PARKASH
|
October 17, 1983 |
|
ONKAR CHAND Vs. STATE OF PUNJAB
|
August 17, 1983 |
|
ORIENTAL FIRE AND GENERAL Vs. BALDEV SINGH
|
October 27, 1983 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LIMITED Vs. HARBANS KAUR
|
January 20, 1983 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. SUSHILA SONDHI AND ORS.
|
September 5, 1983 |
|
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
|
March 22, 1983 |
|
P C WADHWA Vs. TEHSILDAR, BAHADURGAR AND OTHERS
|
February 4, 1983 |
|
P.K. AGGARWAL, EXECUTIVE ENGINEER Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ORS.
|
October 10, 1983 |
|
PAL CHANDER Vs. STATE OF PUNJAB
|
October 18, 1983 |
|
PAL CHANDER GUPTA Vs. STATE OF PUNJAB
|
February 22, 1983 |
|
PARAGAON UTILITY FINANCIERS PVT LTD Vs. PUNJAB IRON AND STEEL CO PVT LTD
|
February 17, 1983 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
August 8, 1983 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
February 21, 1983 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
January 3, 1983 |
|
PARKASH Vs. JATINDER KUMAR JAIN
|
December 6, 1983 |
|
PARKASH SINGH Vs. STATE OF HARYANA
|
September 23, 1983 |
|
PARKASH WATI Vs. VISHWA NATH MAJOR
|
October 12, 1983 |
|
PARMINDERJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
June 1, 1983 |
|
PARMODH KUMAR Vs. SATISH KUMAR
|
November 3, 1983 |
|
PARTAP RAM Vs. JAWAHAR SINGH
|
March 1, 1983 |
|
PARTAP SINGH Vs. AJMER SINGH
|
December 13, 1983 |
|
PARVEEN KUMAR Vs. GULSHAN KUMAR
|
May 5, 1983 |
|
PASRMESHRI DAS Vs. SITA DEVI
|
August 11, 1983 |
|
PAT RAM Vs. STATE OF HARYANA
|
July 25, 1983 |
|
PAVITAR SINGH Vs. STATE OF PUNJAB
|
November 22, 1983 |
|
PAWAN KUMAR Vs. STATE (U T ), CHANDIGARH
|
August 26, 1983 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. GAJJAN SINGH
|
October 17, 1983 |
|
PETER GILL Vs. STATE OF PUNJAB
|
May 12, 1983 |
|
PHOOL CHAND, HEAD CONSTABLE AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
December 7, 1983 |
|
PHOOL SINGH Vs. STATE OF HARYANA
|
July 15, 1983 |
|
PHOOL SINGH AND ORS. Vs. RAM SARUP AND ORS.
|
September 2, 1983 |
|
PHOOLPATI Vs. RAM PHAL
|
June 1, 1983 |
|
PHULI Vs. BHAG SINGH
|
December 7, 1983 |
|
PHUMAN SINGH Vs. SUPERINTENDING CANAL OFFICER
|
April 13, 1983 |
|
PIARA LAL Vs. STATE OF PUNJAB
|
February 7, 1983 |
|
PIARA SINGH Vs. GURMUKH SINGH
|
May 16, 1983 |
|
PIARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
April 27, 1983 |
|
PIARO BAI Vs. KARNAIL SINGH
|
August 29, 1983 |
|
PIKKU RAM Vs. JASWANT SINGH
|
November 7, 1983 |
|
PIRCHAND AND ANOTHER Vs. B. MAHABIR PARSHAD SARAF
|
February 9, 1983 |
|
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. DR. J.S. GUPTA AND ORS.
|
June 28, 1983 |
|
PRADIP KUMAR Vs. STATE OF PUNJAB
|
January 4, 1983 |
|
PRECTO PIPE COMPANY AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
August 3, 1983 |
|
PREM CHAND Vs. STATE OF PUNJAB
|
November 2, 1983 |
|
PREM DEVI Vs. HARBHAJAN SINGH
|
October 25, 1983 |
|
PREM LATA Vs. INCOME TAX OFFICER
|
October 25, 1983 |
|
PREM SAGAR Vs. PHUL CHAND
|
August 1, 1983 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
October 13, 1983 |
|
PREM SINGH PARTAP SINGH Vs. NATIONAL INSURANCE CO LTD
|
May 2, 1983 |
|
PRITAM DASS Vs. BANTI
|
March 2, 1983 |
|
PRITAM KAUR Vs. SHER SINGH
|
May 17, 1983 |
|
PRITAM KAUR Vs. SURJIT SINGH
|
October 31, 1983 |
|
PRITAM SINGH Vs. SURJIT SINGH AND ORS.
|
November 2, 1983 |
|
PRITAM SINGH Vs. RAJINDER KAUR
|
January 20, 1983 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
January 5, 1983 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
September 1, 1983 |
|
PRITHVI SINGH Vs. STATE OF HARYANA
|
August 1, 1983 |
|
PRODUCE EXCHANGE CORPORATION LTD. Vs. SOM NATH
|
February 8, 1983 |
|
PROVIDENT FUND INSPECTOR Vs. HARJINDER SINGH
|
May 26, 1983 |
|
PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND ORS Vs. CHUNI LAL KALRA AND ANOTHER
|
October 24, 1983 |
|
PUNJAB CO-OPERATIVE BANK LTD. Vs. THE OFFICIAL LIQUIDATOR ATTACHED TO PUNJAB AND HARYANA HIGH COURT
|
March 7, 1983 |
|
PUNJAB NATIONAL BANK Vs. VIJAY KUMAR KATHPALIA
|
November 3, 1983 |
|
PUNJAB RUBBER AND ALLIED INDUSTRIES AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 22, 1983 |
|
PUNJAB STATE THROUGH COLLECTOR, GURDASPUR Vs. BRIJ LAL
|
December 8, 1983 |
|
PUNJAB STATE THROUGH THE COLLECTOR Vs. SWINDER SINGH
|
October 5, 1983 |
|
PUNJAB STATE THROUGH THE COLLECTOR, HOSHIARPUR Vs. JAGDISH CHANDER AND ANOTHER
|
July 18, 1983 |
|
PUNJABI AND ANOTHER Vs. HAZURA SINGH AND OTHERS
|
October 12, 1983 |
|
PUNNU TOURIST SERVICE P LTD Vs. HOME SECRETARYCHANDIGARH ADMINISTRATION
|
April 6, 1983 |
|
PURAN CHAND Vs. MAJOR SINGH
|
July 27, 1983 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
May 6, 1983 |
|
PURAN SINGH & OTHERS Vs. SAMPURAN SINGH & OTHERS
|
March 29, 1983 |
|
PURAN SINGH AND OTHERS Vs. ASSISTANT REG COOP SOCIETIES, FEROZEPUR (ARBITRATOR)
|
May 12, 1983 |
|
PUSHPA DEVI AND ORS. Vs. PRITAM CHAND AND ORS.
|
August 12, 1983 |
|
PUSHPA LATA Vs. STATE OF PUNJAB & OTHERS
|
May 17, 1983 |
|
PUSHPA WATI Vs. JASWANT RAI PATHAK
|
March 7, 1983 |
|
PUSHPINDER KUMAR Vs. STATE OF PUNJAB
|
January 17, 1983 |
|
QANDHARA SINGH Vs. UNION OF INDIA
|
May 18, 1983 |
|
R.K. SINGH Vs. UNION OF INDIA AND OTHERS
|
October 31, 1983 |
|
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
October 10, 1983 |
|
RADHA KISHAN MANMOHAN KUMAR Vs. STATE OF HARYANA
|
May 9, 1983 |
|
RAGHBIR SINGH Vs. HARBANS KAUR
|
October 13, 1983 |
|
RAGHBIR SINGH Vs. FINANCIAL COMMISSIONER
|
September 2, 1983 |
|
RAGHBIR SINGH HUNDAL Vs. STATE OF PUNJAB
|
November 14, 1983 |
|
RAGHU NATH Vs. STATE OF HARYANA
|
December 25, 1983 |
|
RAHUL KUMAR BAJAJ Vs. GURDIAL SINGH GREWAL
|
August 5, 1983 |
|
RAI SINGH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA
|
August 9, 1983 |
|
RAIKOT BUS SERVICE Vs. JASWANT KAUR
|
August 25, 1983 |
|
RAJ KAMAL SPINNERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
February 28, 1983 |
|
RAJ KUMAR Vs. SAROJ BALA
|
May 12, 1983 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
February 17, 1983 |
|
RAJ KUMAR GAUR Vs. STATE OF HARYANA
|
December 6, 1983 |
|
RAJ KUMAR HEAD CONSTABLE Vs. THE STATE OF HARYANA AND OTHERS
|
March 29, 1983 |
|
RAJ KUMARI Vs. DR. D. D. SINGH
|
November 3, 1983 |
|
RAJ PAL Vs. STATE OF PUNJAB
|
August 16, 1983 |
|
RAJE RAM Vs. CHANDER BHAN
|
August 8, 1983 |
|
RAJESH INDUSTRIAL CORPORATION Vs. BANK OF MAHARASHTRA
|
February 2, 1983 |
|
RAJINDER Vs. STATE OF HARYANA
|
August 24, 1983 |
|
RAJINDER GANDHI, DEPUTY ACCOUNTANT GENERAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 20, 1983 |
|
RAJINDER KAUR GILL Vs. SITAL SINGH
|
January 7, 1983 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 27, 1983 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
RAJINDER SINGH Vs. DURGA DEVI AND OTHERS
|
July 22, 1983 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 1983 |
|
RAJINDER SINGH Vs. GUR CHAND
|
September 9, 1983 |
|
RAJINDER SINGH Vs. SURINDER SINGH
|
December 20, 1983 |
|
RAJNI SHARMA Vs. DHARAM PAL SHARMA
|
August 19, 1983 |
|
RAKESH MOHAN Vs. STATE OF PUNJAB
|
May 16, 1983 |
|
RAKHA SINGH Vs. AMRIT LAL
|
May 6, 1983 |
|
RAM CHAND Vs. BHAJAN KAUR ALIAS BHAJNO
|
May 12, 1983 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
September 5, 1983 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
July 22, 1983 |
|
RAM DAS MAHAJAN Vs. BRHAM BHUSHAN
|
October 4, 1983 |
|
RAM DASS Vs. SUDARSHAN KUMAR JAIN
|
October 19, 1983 |
|
RAM DHARI Vs. STATE OF HARYANA
|
May 3, 1983 |
|
RAM DIA Vs. COMMISSIONER AMBALA DIVISION
|
August 16, 1983 |
|
RAM DUTT AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
July 28, 1983 |
|
RAM KAPOOR Vs. UNION OF INDIA & OTHERS
|
May 18, 1983 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
August 4, 1983 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
May 24, 1983 |
|
RAM KISHAN DASS Vs. FINANCIAL COMMISSIONER, HARYANA
|
September 20, 1983 |
|
RAM KUMAR AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
January 10, 1983 |
|
RAM KUMAR AND OTHERS Vs. THE CHAIRMAN, DEPARTMENTAL RECRUITMENT COMMITTEE, EDUCATION DEPARTMENT, PUNJAB, CHANDIGARH AND OTHERS
|
August 25, 1983 |
|
RAM LABHAYA BHANDARI Vs. SHIV PARSHAD
|
April 26, 1983 |
|
RAM LAL PATWARI Vs. DEPUTY COMMISSIONER, GURGAON, AND ORS.
|
January 13, 1983 |
|
RAM NARAIN Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 1983 |
|
RAM NARAIN Vs. STATE OF PUNJAB
|
February 8, 1983 |
|
RAM PARKASH Vs. NATHU RAM
|
December 13, 1983 |
|
RAM PARKASH MANCHANDA Vs. AMIN CHAND AND ORS.
|
May 13, 1983 |
|
RAM PARKASH MEHTA & J MITTEER, M C JULLUNDUR Vs. STATE OF PUNJAB & OTHERS
|
May 24, 1983 |
|
RAM PAT (DECEASED) REPRESENTED BY HIS L RS S Vs. JUDICIAL MAGISTRATE
|
March 9, 1983 |
|
RAM PIARA COMRADE Vs. HIGH COURT OF PUNJAB AND HARYANA
|
January 4, 1983 |
|
RAM PRAKASH SHARMA Vs. STATE OF PUNJAB
|
March 4, 1983 |
|
RAM PRASAD VAIDYA Vs. BANSI LAL AND OTHERS
|
November 16, 1983 |
|
RAM RAKHA JOSHI (RETD) A.S.I. PUNJAB POLICE Vs. STATE OF PUNJAB
|
December 13, 1983 |
|
RAM RAKHA SINGH AND ANOTHER Vs. PRITAM SINGH
|
October 13, 1983 |
|
RAM SARAN DASS Vs. STATE OF HARYANA
|
September 12, 1983 |
|
RAM SARUP Vs. THE STATE
|
November 24, 1983 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
November 24, 1983 |
|
RAMA KAMAL Vs. STATE OF HARYANA
|
November 25, 1983 |
|
RAMESH CHANDER Vs. STATE OF PUNJAB
|
September 14, 1983 |
|
RAMESH CHANDER Vs. STATE OF PUNJAB
|
January 13, 1983 |
|
RAMESH CHANDER VASHISHTA Vs. STATE OF PUNJAB
|
November 30, 1983 |
|
RAMESH INDER SINGH Vs. ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE
|
October 18, 1983 |
|
RAMESH KHOSLA Vs. INCOME TAX OFFICER
|
December 23, 1983 |
|
RAMESH MOHAN AND ANOTHER Vs. RAJ KRISHAN AND OTHERS
|
September 1, 1983 |
|
RAMESH PAL Vs. AJHAR ALAM
|
April 20, 1983 |
|
RAMESHWAR Vs. STATE OF HARYANA
|
February 14, 1983 |
|
RAMESHWAR DASS Vs. RAMTI DEVI
|
November 11, 1983 |
|
RAMINDER SINGH Vs. SHAM LAL
|
September 23, 1983 |
|
RAMTI DEVI Vs. SAT PARKASH
|
November 10, 1983 |
|
RANBIR KAUR Vs. ANGREZ KAUR
|
May 10, 1983 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
August 18, 1983 |
|
RANI HEM LATA DEVI Vs. WEALTH TAX OFFICER
|
February 8, 1983 |
|
RANJIT KAUR Vs. VIJAY PAL SINGH
|
December 19, 1983 |
|
RANJIT SINGH Vs. AMARJIT SINGH
|
October 31, 1983 |
|
RANJIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
February 7, 1983 |
|
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 24, 1983 |
|
RANPAT SINGH Vs. STATE OF HARYANA
|
August 9, 1983 |
|
RATTAN Vs. CHATRA AND OTHERS
|
November 1, 1983 |
|
RATTAN Vs. STATE OF PUNJAB
|
October 20, 1983 |
|
RATTAN LAL Vs. SANTOSH DEVI
|
July 18, 1983 |
|
RATTAN LAL NAGORI Vs. BAHL CHAND
|
January 21, 1983 |
|
RATTAN LAL SHARMA AND OTHERS Vs. CANTT EXECUTIVE OFFICER, JULLUNDUR AND ANOTHER
|
August 9, 1983 |
|
RATTAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 1983 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
November 29, 1983 |
|
RATTAN SINGH Vs. RANJIT SINGH
|
September 9, 1983 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
May 9, 1983 |
|
RAVI DUTT AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 5, 1983 |
|
RAVINDER MOHAN BAKHSHI Vs. STATE OF PUNIAB
|
August 9, 1983 |
|
RAVINDER SINGH Vs. SURINDERPAL SINGH
|
May 10, 1983 |
|
REMINGTON RAND KARAMCHARI UNION (REGD) FARIDABAD (HARYANA) THROUGH ITS GENERAL SECRETARY SHRI BABU KHAN Vs. STATE OF HARYANA AND OTHERS
|
October 20, 1983 |
|
RESHAN SINGH Vs. KARTAR SINGH
|
May 3, 1983 |
|
RISHI DUTT GULATI Vs. STATE OF PUNJAB
|
April 11, 1983 |
|
ROHTAK CENTRAL COOPERATIVE BANK LTD Vs. ISMAILA BRICK-KILN-CUM-PRODUCTION COOP INDUSTRIAL SOCIETY LTD
|
December 5, 1983 |
|
ROOP LAL Vs. THE STATE OF PUNJAB
|
December 20, 1983 |
|
ROOP SINGH Vs. RAM SINGH
|
August 4, 1983 |
|
ROSHAN LAL Vs. RAMESH LAL
|
August 11, 1983 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
March 8, 1983 |
|
ROSHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
March 10, 1983 |
|
RULDU PAL & OTHERS Vs. STATE OF PUNJAB
|
July 20, 1983 |
|
S GURUCHARAN SINGH MAHANT Vs. RATTAN SPORTS P LTD
|
November 2, 1983 |
|
S HARDAM SINGH Vs. STATE OF PUNJAB
|
May 12, 1983 |
|
S HARSIMRAN SINGH Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
S I SUDERSHAN SINGH Vs. STATE OF PUNJAB
|
September 6, 1983 |
|
S K NAIR Vs. STATE OF PUNJAB
|
December 15, 1983 |
|
S P KAPOOR Vs. NARESH SAHNI
|
January 3, 1983 |
|
S P MOHAN SINGH Vs. INCOME-TAX OFFICER
|
January 6, 1983 |
|
S RAVINDER SINGH KALEKA Vs. UNION OF INDIA
|
November 1, 1983 |
|
S. RAGHBIR SINGH Vs. CAPT. GURCHARAN SINGH
|
March 4, 1983 |
|
S. SUKHPAL SINGH Vs. THE STATE OF PUNJAB THROUGH DEPUTY DIRECTOR OF AGRICULTURAL NABHA, DISTRICT PATIALA
|
February 25, 1983 |
|
S.L. RAWAL Vs. J.N. MADAN
|
November 9, 1983 |
|
SABHU RAM AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
September 8, 1983 |
|
SABIB SINGH Vs. STATE OF PUNJAB
|
November 2, 1983 |
|
SABUP CHAND AND ORS. Vs. SATISH KUMAR AND ORS.
|
February 17, 1983 |
|
SADA NAND Vs. STATE OF PUNJAB
|
January 14, 1983 |
|
SADHU RAM Vs. NIRANJAN DASS
|
August 8, 1983 |
|
SADHU RAM Vs. STATE OF HARYANA
|
January 10, 1983 |
|
SADHU SINGH Vs. STATE OF PUNJAB
|
April 24, 1983 |
|
SAHAB KAUR Vs. ISHWAR SINGH
|
July 21, 1983 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
May 4, 1983 |
|
SAJJAN KUMAR SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
April 29, 1983 |
|
SAJJAN SINGH Vs. STATE OF PUNJAB
|
March 30, 1983 |
|
SALOCHANA RANI Vs. TARSEM
|
May 20, 1983 |
|
SAMER CHAND Vs. SAHI RAM
|
December 23, 1983 |
|
SAMPAT LAL Vs. O P VAID ASSISTANT COLLECTOR CUSTOMS
|
August 3, 1983 |
|
SAMPURAN SINGH Vs. COLLECTOR KURUKSHETRA AND OTHERS
|
March 23, 1983 |
|
SANT SINGH Vs. STATE OF PUNJAB
|
May 19, 1983 |
|
SANT SINGH AND OTHERS Vs. DEPUTY COMMISSIONER, KAPURTHALA AND OTHERS
|
March 17, 1983 |
|
SANTA SINGH Vs. ASSTT COLLECTOR, IST GRADE KURUKSHETRA & ANR
|
August 9, 1983 |
|
SANTOKH SINGH Vs. AMAR SINGH
|
November 9, 1983 |
|
SANTOSH KUMARI Vs. DHARAM PAL
|
December 5, 1983 |
|
SANTOSH KUMARI AGGARWAL Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1983 |
|
SAPNA SAREE HOUSE Vs. DHARAM PAUL
|
October 10, 1983 |
|
SARBAN SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 9, 1983 |
|
SARDAR GIAN SINGH ATWAL Vs. S.N. TIWARI
|
April 5, 1983 |
|
SARDARA SINGH Vs. STATE OF HARYANA
|
September 1, 1983 |
|
SARDOOL SINGH Vs. NASIB KAUR WIFE OF BRIG BALJIT SINGH
|
March 1, 1983 |
|
SARDOOL SINGH Vs. BISA SINGH
|
September 5, 1983 |
|
SARDOOL SINGH AND ANOTHER Vs. SMT. NASIB KAUR
|
March 8, 1983 |
|
SARLA CHOPRA Vs. GANESH RAM
|
January 5, 1983 |
|
SARLA DEVI Vs. OM PARKASH MADAN, INSPECTOR, CENTRAL EXCISE AND CUSTOMS COLLECTOR, DELHI
|
May 10, 1983 |
|
SARUP SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
September 1, 1983 |
|
SARUPI DEVI AND OTHERS Vs. GURCHARAN SINGH
|
November 2, 1983 |
|
SARVSHRI TEJA SINGH Vs. GRAM PANCHAYAT (GRAM SABHA) HALQA BORAN
|
August 17, 1983 |
|
SARVSHRI VINOD B. WALIA, PARMOD Vs. AVTAR SINGH AND ANR.
|
September 20, 1983 |
|
SARWAN KUMAR Vs. RAM PARTAP
|
May 23, 1983 |
|
SARWAN SINGH Vs. ASHOK KUMAR
|
April 13, 1983 |
|
SARWAN SINGH AND OTHERS Vs. GRAM PANCHAYAT BALAD KALAN AND OTHERS
|
September 6, 1983 |
|
SAT PAL Vs. STATE OF PUNJAB
|
October 5, 1983 |
|
SAT PAL SHARMA Vs. STATE OF PUNJAB
|
October 11, 1983 |
|
SATE OF PUNJAB Vs. KASHMIR SINGH
|
April 4, 1983 |
|
SATHI ROOP LAL Vs. STATE OF PUNJAB
|
September 14, 1983 |
|
SATISH KUMAR Vs. PUNJAB WATER SUPPLY AND SEWERAGE BOARD, CHANDIGARH
|
May 5, 1983 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 5, 1983 |
|
SATNAM SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 24, 1983 |
|
SATPAL Vs. STATE OF HARYANA
|
November 15, 1983 |
|
SATPAUL SINGH Vs. STATE OF PUNJAB
|
October 14, 1983 |
|
SATWANT KAUR Vs. SH KULDIP BAKHSI ADVOCATE
|
December 25, 1983 |
|
SATYA NARAIN Vs. RAM CHANDER
|
December 19, 1983 |
|
SAVITRI DEVI Vs. STATE OF HARYANA
|
June 3, 1983 |
|
SAVITRI DEVI Vs. OM PARKASH
|
April 27, 1983 |
|
SAWARN SINGH Vs. KARTAR SINGH AND ANOTHER
|
March 9, 1983 |
|
SEWA SINGH Vs. STATE OF HARYANA
|
December 25, 1983 |
|
SEWAK DASS Vs. STATE OF PUNJAB AND ORS.
|
September 8, 1983 |
|
SH. RAKESH KUMAR MALIK AND OTHERS Vs. ROHTAK ASHOKA THEATRES PRIVATE LIMITED ROHTAK AND OTHERS
|
March 31, 1983 |
|
SHADI RAM Vs. STATE OF HARYANA
|
April 4, 1983 |
|
SHAHBEG Vs. STATE OF PUNJAB
|
February 10, 1983 |
|
SHAKUNTLA Vs. B.D. BANSAL
|
July 29, 1983 |
|
SHAKUNTLA Vs. OM PARKASH
|
August 2, 1983 |
|
SHAKUNTLA RANI Vs. STATE OF PUNJAB
|
December 13, 1983 |
|
SHAM LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
April 26, 1983 |
|
SHAM SINGH Vs. DARSHAN SINGH
|
November 22, 1983 |
|
SHAMBHU DAYAL Vs. TARAWANTI
|
September 23, 1983 |
|
SHAMSHER SINGH Vs. JAGIR SINGH AND OTHERS
|
March 9, 1983 |
|
SHAMSHER SINGH Vs. GANDHI SINGH
|
November 3, 1983 |
|
SHAMSHER SINGH Vs. STATE OF PUNJAB
|
May 19, 1983 |
|
SHANGARA SINGH Vs. DEVINDERJIT KAUR
|
October 14, 1983 |
|
SHANKAR LAL Vs. SUNDER LAL
|
October 25, 1983 |
|
SHANTI Vs. CHHOTO
|
April 19, 1983 |
|
SHANTI DEVI Vs. MAHIPAL
|
November 30, 1983 |
|
SHANTI SARUP Vs. STATE U T
|
August 12, 1983 |
|
SHARANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 1983 |
|
SHASHI PARBHA Vs. PUNJAB UNIVERSITY
|
December 1, 1983 |
|
SHEELA DEVI Vs. KHAILEY RAM
|
January 17, 1983 |
|
SHEELA DEVI Vs. BHAGWANT KISHORE
|
January 13, 1983 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
August 26, 1983 |
|
SHILA WANTI Vs. R H KISHORE CHAND
|
March 21, 1983 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
January 17, 1983 |
|
SHIV CHAND RAI Vs. STATE OF HARYANA
|
May 20, 1983 |
|
SHIV KUMAR Vs. STATE OF HARYANA
|
January 12, 1983 |
|
SHIV LAL Vs. STATE OF HARYANA
|
May 26, 1983 |
|
SHIV LAL Vs. STATE OF HARYANA
|
April 26, 1983 |
|
SHIV NARAIN AND OTHERS Vs. STATE OF HARYANA
|
January 13, 1983 |
|
SHIVA RAJ SINGH AND ANOTHER Vs. THE STATE OF HARYANA AND ANOTHER
|
September 1, 1983 |
|
SHRI GIAN CHAND Vs. THE DIGAMBAR JAIN SOCIETY REGISTERED, KARNAL
|
May 12, 1983 |
|
SHRI HARI CHAND Vs. SHRI RAJENDER KUMAR JAIN AND ORS.
|
November 15, 1983 |
|
SHRI KUNJ LAL Vs. DHARAM SINGH AND ORS. R.S.A. NO. 1688 OF 1975
|
September 21, 1983 |
|
SHRI ROMESH CHANDER Vs. SHRI HARBANS SINGH SETHI
|
July 29, 1983 |
|
SHRI VIPAN KUMAR THAPAR Vs. M/S. SAHUKARA ENTERPRISES LTD.
|
April 29, 1983 |
|
SHRIMATI RAM PIARI Vs. STATE OF HARYANA
|
September 5, 1983 |
|
SIKANDAR LAL Vs. STATE
|
September 12, 1983 |
|
SIKANDAR LAL Vs. AMRIT LAL
|
August 9, 1983 |
|
SIRANJA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 17, 1983 |
|
SIRHIND TRADERS Vs. STATE OF PUNJAB
|
August 8, 1983 |
|
SIRI CHAND Vs. NATHI
|
January 21, 1983 |
|
SIRSA INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
|
April 29, 1983 |
|
SMT. BHAGWANTI ALIAS SHEELA DEVI Vs. KARAM CHAND
|
January 18, 1983 |
|
SMT. CHANDER MOHINI Vs. SUBHASH CHANDER SOOD
|
May 5, 1983 |
|
SMT. CHANDER MOHNI Vs. JEEWA SINGH AND ANOTHER
|
August 8, 1983 |
|
SMT. CHANDER MOHNI (LANDLADY) Vs. JEEWA SINGH AND ANR.
|
August 18, 1983 |
|
SMT. CHANNO DEVI AND OTHERS Vs. SHRI HET RAM AND OTHERS
|
March 10, 1983 |
|
SMT. INDUMATI Vs. KIRPAL SINGH LAMBA
|
August 18, 1983 |
|
SMT. KRISHAN WANTI AND OTHERS Vs. SH SAT DEV AND OTHERS
|
December 14, 1983 |
|
SMT. NIRMALA DEVI Vs. PHOOL CHAND
|
January 14, 1983 |
|
SMT. NISHAT R. AMBER Vs. THE SUB DIVISIONAL OFFICER (CIVIL) CUM-COLLECTOR, HOSHIARPUR AND ANOTHER
|
October 28, 1983 |
|
SMT. PARKASH WATI AND ORS. Vs. VISHWA NATH MAJOR AND ORS.
|
November 11, 1983 |
|
SMT. PUSHPA WATI Vs. SH. KUNDAN LAL AND OTHERS
|
January 12, 1983 |
|
SMT. PUSHPA WATI Vs. SMT. PUSHPA LATA
|
February 3, 1983 |
|
SMT. RAM RAKHI DEVI AND OTHERS Vs. SH. KUMAR KOHLI AND OTHERS
|
January 18, 1983 |
|
SMT. RUKMAN ALIAS RUKMANI Vs. UJAGAR SINGH AND OTHERS
|
March 25, 1983 |
|
SMT. SANT KAUR Vs. BALWANT SINGH
|
August 18, 1983 |
|
SMT. USHA SHARMA Vs. KAILASH NATH BHARGAWA
|
November 23, 1983 |
|
SOHAN DEVI Vs. PARKASH CHANDER
|
November 3, 1983 |
|
SOHAN LAL Vs. STATE
|
January 11, 1983 |
|
SOHAN LAL AHUJA Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 1983 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
August 11, 1983 |
|
SOHAN SINGH Vs. DHAN RAJ SHARMA
|
August 5, 1983 |
|
SOHAN SINGH SOCIAL WORKER Vs. S.S. SOHAL
|
September 20, 1983 |
|
SOM DUTT Vs. THE STATE OF HARYANA AND ANR.
|
November 25, 1983 |
|
SONI Vs. STATE OF HARYANA
|
April 13, 1983 |
|
SOWARAN KAUR Vs. ORIENTAL FIRE AND GENERAL
|
October 20, 1983 |
|
STATE Vs. YASHVIR GUPTA
|
February 18, 1983 |
|
STATE Vs. TILAK RAJ KAPUR SON OF SHRI AMAR NATH KAPUR OF KAPUR TRADING CO
|
October 26, 1983 |
|
STATE Vs. NARAIN SINGH
|
November 15, 1983 |
|
STATE BANK OF INDIA Vs. NEERU PLASTICS WORKS
|
October 27, 1983 |
|
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
|
February 9, 1983 |
|
STATE OF HARYANA Vs. DALIP SINGH
|
November 7, 1983 |
|
STATE OF HARYANA Vs. HAR CHAND
|
January 27, 1983 |
|
STATE OF HARYANA Vs. AMAR NATH
|
January 6, 1983 |
|
STATE OF HARYANA Vs. RAM KUMAR
|
September 22, 1983 |
|
STATE OF HARYANA Vs. ASHOK KUMAR
|
August 9, 1983 |
|
STATE OF HARYANA Vs. JAGDISH
|
June 20, 1983 |
|
STATE OF HARYANA Vs. RATTAN LAL
|
March 11, 1983 |
|
STATE OF HARYANA Vs. SARDAR PARKASH SINGH BADAL
|
May 9, 1983 |
|
STATE OF HARYANA Vs. HARI SINGH
|
February 3, 1983 |
|
STATE OF HARYANA Vs. ASSA RAM
|
August 16, 1983 |
|
STATE OF HARYANA AND OTHERS Vs. SMT. UMA SHARMA AND ANOTHER
|
September 19, 1983 |
|
STATE OF PUNJAB Vs. GURDEV SINGH
|
November 1, 1983 |
|
STATE OF PUNJAB Vs. HARI CHAND
|
October 26, 1983 |
|
STATE OF PUNJAB Vs. INDER SINGH
|
September 22, 1983 |
|
STATE OF PUNJAB Vs. RAMESH KUMAR
|
November 3, 1983 |
|
STATE OF PUNJAB Vs. SAVITRI DEVI
|
April 4, 1983 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
August 3, 1983 |
|
STATE OF PUNJAB Vs. GURCHARAN SINGH
|
March 29, 1983 |
|
STATE OF PUNJAB Vs. GIAN SINGH HEAD CONSTABLE
|
March 11, 1983 |
|
STATE OF PUNJAB Vs. GURNAM KAUR AND ANOTHER
|
January 16, 1983 |
|
STATE OF PUNJAB Vs. BALWANT SINGH
|
March 7, 1983 |
|
STATE OF PUNJAB Vs. L.D. GROVER
|
January 4, 1983 |
|
STATE OF PUNJAB Vs. SUDHIR MITTAL ALIAS SHADI LAL
|
April 7, 1983 |
|
STATE OF PUNJAB Vs. MOHAN LAL S/O DHARAM CHAND
|
January 6, 1983 |
|
STATE OF PUNJAB Vs. CHANNA
|
March 11, 1983 |
|
STATE OF PUNJAB Vs. AJAIB SINGH
|
July 13, 1983 |
|
STATE UNION TERRITORY Vs. MANJIT SINGH
|
April 20, 1983 |
|
SUBA SINGH Vs. MOHINDER SINGH AND OTHERS
|
April 7, 1983 |
|
SUBASH CHANDER Vs. STATE OF HARYANA
|
February 16, 1983 |
|
SUBHASH CHANDER AND OTHERS Vs. SHANTI SWAROOP AND OTHERS
|
February 4, 1983 |
|
SUBHASHNI MAHAJAN Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 1983 |
|
SUCHA SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
November 8, 1983 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
July 15, 1983 |
|
SUCHA SINGH Vs. SEHTA RAM
|
October 14, 1983 |
|
SUCHA SINGH Vs. STATE OF PUNJAB
|
April 8, 1983 |
|
SUCHA SINGH Vs. HARPAL KAUR
|
March 14, 1983 |
|
SUCHA SINGH AND CO Vs. MOHINDER SINGH
|
February 14, 1983 |
|
SUDERSHAN GOEL Vs. NEW BANK OF INDIA
|
November 30, 1983 |
|
SUDERSHAN KUMAR Vs. DEEPAK ALIAS REENA KHURANA
|
March 7, 1983 |
|
SUDERSHAN KUMAR Vs. STATE OF HARYANA
|
January 25, 1983 |
|
SUKHDEV SINGH Vs. JIT SINGH
|
August 1, 1983 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 27, 1983 |
|
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
November 15, 1983 |
|
SUKHPREET SINGH Vs. STATE OF PUNJAB
|
October 18, 1983 |
|
SUKHWANT SINGH Vs. STATE OF PUNJAB
|
November 28, 1983 |
|
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
December 7, 1983 |
|
SULEMAN Vs. STATE OF HARYANA
|
November 15, 1983 |
|
SUMITRA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 1983 |
|
SUNANDA MAUDGAL Vs. PEPSU ROAD TRANSPORT CORPORATIONPATIALA
|
March 10, 1983 |
|
SUNDER LAL Vs. SURAT SINGH
|
May 9, 1983 |
|
SUNDER LAL JAIN Vs. SANDEEP PAPER MILLS P LTD
|
September 20, 1983 |
|
SUNDER SINGH Vs. STATE OF HARYANA
|
September 21, 1983 |
|
SUNIL KAPOOR Vs. STATE OF PUNJAB & ANOTHER
|
February 17, 1983 |
|
SURAJ BHAN AND OTHERS Vs. BANWARI AND OTHERS
|
April 11, 1983 |
|
SURAT SINGH Vs. STATE
|
March 29, 1983 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
January 3, 1983 |
|
SURENDER KUMAR Vs. STATE OF PUNJAB
|
May 6, 1983 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
June 24, 1983 |
|
SURINDER KUMAR Vs. SHIVA RICE GENERAL MILLS AND OTHERS
|
May 10, 1983 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
September 17, 1983 |
|
SURINDER KUMAR ALIAS PALU SINGH Vs. JAGDISH LAL
|
May 17, 1983 |
|
SURINDER KUMAR MOTI Vs. SOHAN SINGH MOTI
|
October 14, 1983 |
|
SURINDER KUMAR NAGPAL, TAXATION INSPECTOR Vs. THE STATE OF PUNJAB AND ANOTHER
|
October 3, 1983 |
|
SURINDER MOHAN MODI Vs. THE DIRECTOR, LOCAL BODIES, PUNJAB CHANDIGARH AND ANOTHER
|
September 9, 1983 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
February 9, 1983 |
|
SURINDERJIT SINGH Vs. SOHAN SINGH MOTI AND ANR
|
October 14, 1983 |
|
SURJIT KAUR @ NASIB KAUR Vs. GURDEV SINGH
|
August 16, 1983 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
May 17, 1983 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
April 13, 1983 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
September 6, 1983 |
|
SURJIT SINGH AND ORS. Vs. TARTAR KAUR AND ORS.
|
February 7, 1983 |
|
SURJIT SINGH S/O CHARN SINGH Vs. STATE OF PUNJAB
|
November 28, 1983 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
September 1, 1983 |
|
SUSHIL KUMAR Vs. VED PARKASH
|
November 3, 1983 |
|
SUSHIL KUMAR Vs. STATE OF HARYANA
|
November 25, 1983 |
|
SWARAN KUMAR Vs. STATE OF PUNJAB
|
July 26, 1983 |
|
SWARANJIT JAIN Vs. STATE OF PUNJAB
|
August 22, 1983 |
|
SWARN SINGH Vs. PREM NATH
|
August 1, 1983 |
|
TARA CHAND Vs. BHAGWAN DASS
|
September 23, 1983 |
|
TARA SINGH Vs. GENERAL MANAGER
|
October 24, 1983 |
|
TARA SINGH Vs. ADDITIONAL DISTRICT JUDGEFEROZEPUR
|
October 6, 1983 |
|
TARJOGI NARAIN Vs. STATE
|
April 29, 1983 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
July 27, 1983 |
|
TARLOK SINGH Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT PUNJAB, HOME DEPARTMENT, CHANDIGARH
|
January 19, 1983 |
|
TARLOK SINGH Vs. STATE OF PUNJAB
|
February 24, 1983 |
|
TARSEM LAL Vs. STATE OF PUNJAB
|
December 16, 1983 |
|
TAXATION BAR ASSOCIATION Vs. COMMISSIONER OF INCOME-TAX
|
January 11, 1983 |
|
TEHIL SINGH Vs. JASWANT SINGH
|
November 1, 1983 |
|
TEJA SINGH Vs. RAM PARKASH TALWAR
|
August 23, 1983 |
|
TEJA SINGH Vs. STATE OF PUNJAB
|
July 27, 1983 |
|
TEJA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 1983 |
|
TEJINDER SINGH Vs. JAGJIT SINGH
|
October 26, 1983 |
|
TEK CHAND Vs. STATE OF HARYANA
|
August 8, 1983 |
|
TELU RAM RAUNQI RAM Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1983 |
|
TELURAM RAUNQI RAM Vs. INCOME TAX OFFICER
|
May 10, 1983 |
|
THE ADMINISTRATOR, LUDHIANA MUNICIPALITY, LUDHIANA Vs. SHRI SWAMI DASS, AND ANOTHER
|
July 13, 1983 |
|
THE FAZILKA DABWALI TRANSPORT CO., ABOHAR Vs. GURBACHAN SINGH AND OTHERS
|
May 20, 1983 |
|
THE LIFE INSURANCE CORPORATION OF INDIA, JULLUNDUR Vs. SMT. SUSHEELA KHANNA AND OTHERS
|
October 12, 1983 |
|
THE STATE OF PUNJAB ETC. Vs. SMT. PAWAN BHASIN, ETC.
|
August 30, 1983 |
|
TILAK RAJ Vs. STATE OF PUNJAB
|
November 25, 1983 |
|
TILAK RAJ BHATIA Vs. UNION OF INDIA AND OTHERS
|
October 4, 1983 |
|
TIRATH SINGH Vs. STATE OF PUNJAB
|
March 14, 1983 |
|
TRIPATA Vs. SAT PARKASH SON OF NAGINA RAM
|
January 31, 1983 |
|
TROKS PHARMACEUTICALS PRIVATE LTD Vs. EXCISE AND TAXATION OFFICER
|
November 10, 1983 |
|
TUL PAR MACHINE & TOOL COMPANY Vs. JOGINDER PAL
|
April 13, 1983 |
|
UDAM SINGH Vs. S HAZOORA SINGH
|
February 8, 1983 |
|
UDHAM SINGH Vs. HARI CHAND
|
August 5, 1983 |
|
UJJAL SINGH Vs. STATE OF PUNJAB
|
December 19, 1983 |
|
UMRAO SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
May 6, 1983 |
|
UNION OF INDIA Vs. VIJAY PAL GANDHI
|
October 10, 1983 |
|
UNION OF INDIA Vs. JOGINDER SINGH
|
August 23, 1983 |
|
UNION OF INDIA Vs. JAGAT SINGH
|
October 24, 1983 |
|
UNION OF INDIA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION
|
August 1, 1983 |
|
UNION OF INDIA Vs. DALIP SINGH AND ANOTHER
|
June 2, 1983 |
|
UNION OF INDIA (UOI) Vs. THE PRESIDING OFFICER AND ANR.
|
July 22, 1983 |
|
UNION OF INDIA (UOI) Vs. PUSHPA THAKUR AND ANR.
|
September 5, 1983 |
|
UNION OF INDIA AND ANOTHER Vs. HARNEK SINGH AND OTHERS
|
July 29, 1983 |
|
USHA RANI Vs. MAHARSHI DAYANAND UNIVERSITY ROHTAK
|
December 16, 1983 |
|
USHA RANI Vs. DINESH CHAND
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January 5, 1983 |
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UTTAM DEVI Vs. STATE OF HARYANA
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October 10, 1983 |
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V P GAUTAMA Vs. UNION OF INDIA
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July 15, 1983 |
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VARIETY HOSIERY MILLS Vs. COMMISSIONER OF INCOME TAX
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April 27, 1983 |
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VED PARKASH BHANDARI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
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November 8, 1983 |
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VEE KAY OILS P LTD Vs. EXCISE AND TAXATION COMMISSIONER
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January 31, 1983 |
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VEENU HANDA Vs. NARINDER KUMAR HANDA
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May 16, 1983 |
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VIDHYA SAGAR SAYAL Vs. TARA CHAND
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October 14, 1983 |
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VIDYA DEVI AND ANR. Vs. HARYANA STATE AND ORS.
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September 19, 1983 |
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VIJAY KUMAR Vs. INCOME TAX OFFICER
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December 14, 1983 |
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VIJAY KUMAR Vs. SHANTI DEVI ALIAS SHANTI
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October 4, 1983 |
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VIJAY KUMAR Vs. STATE OF PUNJAB
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September 19, 1983 |
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VIJAY SINGH Vs. STATE OF PUNJAB
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December 15, 1983 |
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VINOD KUMAR KAPUR Vs. SMT. INDU BALA
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January 18, 1983 |
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VINOD SOMNATH KAPUR Vs. JAGJIT SINGH
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February 1, 1983 |
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VINOD SOOD Vs. PANJAB UNIVERSITY AND OTHERS
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February 22, 1983 |
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VIR SINGH Vs. STATE OF HARYANA
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July 21, 1983 |
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VIRENDER KUMAR JAIN Vs. STATE OF HARYANA
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May 11, 1983 |
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WASSAN SINGH Vs. STATE OF PUNJAB
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July 21, 1983 |
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WATAITI RAM MAHABIR PARSHAD Vs. STATE OF PUNJAB
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November 25, 1983 |
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WAZIR SINGH Vs. BABU RAM
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July 13, 1983 |
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WILLIAM JACKS AND COMPANY INDIA LIMITED Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
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October 20, 1983 |
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WORKMEN OF AMRITSAR OIL WORKS AND ANR. Vs. STATE OF PUNJAB AND ORS.
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December 12, 1983 |
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YADD RAM Vs. STATE OF PUNJAB
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February 2, 1983 |
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ZABAR SINGH Vs. PIRTHI CHAND AND OTHERS
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November 21, 1983 |
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ZARINA BHATTI Vs. ANTHONY BUTT
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August 16, 1983 |
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ZILE SINGH AND ANOTHER Vs. DARKAN
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October 19, 1983 |
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ZORA SINGH Vs. STATE OF PUNJAB
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October 10, 1983 |
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ZORAWAR SINGH Vs. STATE OF PUNJAB
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March 2, 1983 |
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ZULFIQAR ALI Vs. STATE OF PUNJAB
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July 26, 1983 |