|
ABHILASH KUMARI OSWAL Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1982 |
|
ACHHAR SINGH Vs. DY COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
December 20, 1982 |
|
AGYA RAM Vs. STATE OF HARYANA
|
August 27, 1982 |
|
AJAIB SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
March 15, 1982 |
|
AJAY KUMAR Vs. CHANDIGARH ADMINISTRATION UNION TERRITORYCHANDIGARH AND
|
September 14, 1982 |
|
AJAY KUMAR JAIN AND OTHERS Vs. HARI KISHAN AHUJA AND OTHERS
|
March 18, 1982 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
November 1, 1982 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
December 3, 1982 |
|
AJIT SINGH Vs. RAM SARUP
|
February 10, 1982 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
December 8, 1982 |
|
AMAR KAUR Vs. COLLECTOR LAND ACQUISITION, INDUSTRIES DEPARTMENT
|
January 20, 1982 |
|
AMAR KAUR Vs. HARI SINGH
|
April 27, 1982 |
|
AMAR NATH Vs. KRISHAN LAL TANGRI
|
December 4, 1982 |
|
AMAR NATH Vs. SOM NATH (DECEASED) BY HIS LEGAL REPRESENTATIVES SMT. KUSHALYA AND OTHERS.
|
January 6, 1982 |
|
AMAR NATH Vs. JHANDHU LAL
|
May 5, 1982 |
|
AMAR NATH ALIAS MOTHA Vs. KISHAN KAUR AND ANR.
|
May 21, 1982 |
|
AMAR SINGH Vs. NARANJAN LAL
|
May 18, 1982 |
|
AMAR SINGH Vs. ASSISTANT DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR
|
February 16, 1982 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
August 9, 1982 |
|
AMARJIT KAUR ALIAS AJMER KAUR AND ANOTHER Vs. BALDEV SINGH
|
January 12, 1982 |
|
AMARJIT SINGH Vs. SURINDER KAUR
|
December 8, 1982 |
|
AMARJIT SINGH ALIAS AMBA Vs. STATE OF PUNJAB
|
November 17, 1982 |
|
AMARYA Vs. MOHD HAYAT KHAN
|
February 19, 1982 |
|
AMBALA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 20, 1982 |
|
AMIN CHAND Vs. STATE OF PUNJAB
|
February 26, 1982 |
|
AMIN CHAND Vs. THE STATE OF HARYANA AND ORS.
|
December 8, 1982 |
|
AMIN LAL AND OTHERS Vs. NIHALA AND OTHERS
|
September 15, 1982 |
|
AMIN LAL ISHAR RAM Vs. STATE OF PUNJAB
|
January 19, 1982 |
|
AMOLAK SINGH Vs. PATHANKOT IMPROVEMENT TRUST AND OTHERS
|
August 9, 1982 |
|
AMRIK RAI Vs. SAT PAL SOOD
|
February 19, 1982 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
July 26, 1982 |
|
AMRIT KAUR PURI Vs. KAPURTHALA FLOUR OIL AND GENERAL MILLS CO P LTD
|
January 7, 1982 |
|
AMROO Vs. SHRI HARI RAM
|
January 7, 1982 |
|
ANAND PARKASH Vs. LAKSHMI DEVI
|
July 13, 1982 |
|
ANGREJ RAM AND OTHERS Vs. BIMLA DEVI
|
January 6, 1982 |
|
ANGREZ KAUR Vs. BALDEV SINGH
|
April 14, 1982 |
|
ANJANA ALIAS BABY Vs. ASHOK KUMAR
|
January 20, 1982 |
|
ANU CHOPRA Vs. DIRECTORSPORTS DEPARTMENTCHANDIGARH
|
August 30, 1982 |
|
ARJAN SINGH Vs. HEM RAJ
|
November 8, 1982 |
|
ASHA RANI Vs. UNION OF INDIA
|
February 26, 1982 |
|
ASHOK KUMAR MITTAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
August 20, 1982 |
|
ASOK KUMAR Vs. MANGAL SINGH
|
September 29, 1982 |
|
ASSA NAND Vs. HARISH KUMAR
|
July 16, 1982 |
|
ASSA SINGH Vs. HARNEK SINGH
|
January 11, 1982 |
|
ASSISTANT EXCISE AND TAXATION COMMISSIONER INSPECTION Vs. LAXMI ELECTRIC COMPANY
|
December 6, 1982 |
|
ATMA SINGH Vs. GURO & OTHERS
|
October 28, 1982 |
|
ATUL GLASS INDUSTRIES Vs. ASSESSING AUTHORITY
|
May 19, 1982 |
|
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA
|
November 23, 1982 |
|
AVTAR SINGH Vs. RAMESH KUMAR
|
September 7, 1982 |
|
AVTAR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
September 22, 1982 |
|
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
|
April 27, 1982 |
|
AXAD NAKODAR BUS SERVICE PRIVATE LTD Vs. COL TIRATH SINGH
|
May 21, 1982 |
|
B.D. BALI Vs. STATE OF PUNJAB AND ORS.
|
August 5, 1982 |
|
BACHAN SINGH Vs. DALIP SINGH
|
February 19, 1982 |
|
BACHAN SINGH Vs. SUPERINTENDING ENGINEER, PUNJAB TUBEWELL CIRCLE AND OTHERS
|
March 23, 1982 |
|
BACHAN SINGH ALIAS GURBACHAN SINGH AND ORS. Vs. DHARAM PAL AND ORS.
|
August 26, 1982 |
|
BACHITTAR SINGH Vs. THE STATE OF HARYANA
|
February 18, 1982 |
|
BACHNA Vs. STATE OF HARYANA AND OTHERS
|
August 2, 1982 |
|
BACHNA RAM Vs. NAR SINGH DASS
|
January 8, 1982 |
|
BAGICHA SINGH Vs. SUBA SINGH
|
May 12, 1982 |
|
BAHADUR SINGH Vs. BHURA SINGH
|
August 10, 1982 |
|
BAHADUR SINGH Vs. MAGHAR SINGH
|
February 11, 1982 |
|
BAKHSHISH SINGH Vs. THE MUNICIPAL COMMITTEE, GARH SHANKAR, DISTRICT HOSHIARPUR AND ANOTHER
|
March 8, 1982 |
|
BAKHSHISH SINGH Vs. COLLECTOR, LAND ACQUISITION ETC
|
January 20, 1982 |
|
BAKHTAWAR SINGH Vs. VIDYA PARKASH SOOD
|
February 2, 1982 |
|
BAL KISHAN Vs. SINGH RAM ALIAS BUCHA
|
November 19, 1982 |
|
BALA CHAND Vs. CHANGA RAM AND OTHERS
|
February 26, 1982 |
|
BALBIR KAUR Vs. MOHINDER SINGH
|
December 14, 1982 |
|
BALBIR KAUR ALIAS HAMIR KAUR Vs. JIT SINGH
|
February 15, 1982 |
|
BALBIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 23, 1982 |
|
BALBIR SINGH Vs. HARI RAM
|
June 3, 1982 |
|
BALDEV RAJ Vs. STATE OF PUNJAB
|
August 3, 1982 |
|
BALDEV RAJ Vs. STATE OF PUNJAB
|
December 21, 1982 |
|
BALDEV RAJ KABARIA Vs. STATE OF PUNJAB
|
May 28, 1982 |
|
BALDEV SINGH Vs. BARWALA C A S S LTD AND OTHERS
|
November 18, 1982 |
|
BALDEV SINGH Vs. BALJIT KAUR
|
August 24, 1982 |
|
BALI RAM Vs. HARINDERPAL SINGH AND OTHERS
|
August 24, 1982 |
|
BALKAR SINGH Vs. PIARU
|
January 13, 1982 |
|
BALKAR SINGH Vs. STATE OF PUNJAB
|
August 4, 1982 |
|
BALKRISHAN Vs. AMAR NATH SHUKAL
|
May 7, 1982 |
|
BALRAJ KUMAR MURRIA Vs. STATE OF PUNJAB
|
January 12, 1982 |
|
BALTAR SINGH Vs. STATE OF PUNJAB
|
December 6, 1982 |
|
BALWANT RAM Vs. BIMLA DEVI
|
August 20, 1982 |
|
BALWANT SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 15, 1982 |
|
BALWANT SINGH Vs. KRISHAN KUMAR AND ANR.
|
July 15, 1982 |
|
BALWANT SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB CHANDIGARH
|
September 1, 1982 |
|
BALWINDER KAUR Vs. S D M , LUDHIANA
|
February 24, 1982 |
|
BALWINDER KUMAR Vs. STATE OF PUNJAB
|
July 5, 1982 |
|
BALWINDER SINGH DULAT, TAXATION INSPECTOR, PATIALA Vs. STATE OF PUNJAB ETC
|
February 10, 1982 |
|
BANARSI DASS AND ANR. Vs. SMT. KAUSHALAYA DEVI AND ANR.
|
July 16, 1982 |
|
BANI SINGH Vs. STATE OF HARYANA
|
September 3, 1982 |
|
BANWARI DEFENDANT Vs. DEGH RAM AND OTHERS
|
July 19, 1982 |
|
BATTAN SINGH Vs. STATE OF PUNJAB
|
April 28, 1982 |
|
BATTAN SINGH Vs. RAKHI
|
January 5, 1982 |
|
BAWA HANS RAJ SON OF SH PURAN DASS Vs. JAWAND SINGH SON OF KALIAN DASS
|
May 3, 1982 |
|
BAWA SINGH Vs. THE STATE OF PUNJAB
|
July 6, 1982 |
|
BEHARI LAL Vs. DURJAN AND ANR.
|
August 19, 1982 |
|
BHAG KAUR Vs. ROOPNAGAR CREDIT AND INVESTMENT P LTD
|
October 19, 1982 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
May 28, 1982 |
|
BHAGAT SINGH AND SOHAN SINGH Vs. OM SHARMA
|
November 23, 1982 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
June 22, 1982 |
|
BHAGWAN DASS Vs. KULWANT SINGH
|
February 9, 1982 |
|
BHAGWAN DASS (DECEASED) THROUGH LRS Vs. STATE OF PUNJAB
|
March 8, 1982 |
|
BHAGWAN SARUP SHARMA Vs. INDER MOHAN SHARMA
|
January 21, 1982 |
|
BHAGWAN SINGH (DECEASED) REPRESENTED BY RANJIT SINGH AND OTHERS Vs. NAWAB MOHAMMAD IFTIKHAR ALI KHAN, NAWAB MALERKOTLA AND OTHERS
|
August 16, 1982 |
|
BHAJAN LAL Vs. BANARSI DASS
|
August 23, 1982 |
|
BHAJAN SINGH Vs. PARMINDER KAUR
|
May 21, 1982 |
|
BHAJAN SINGH Vs. CHIEF ENGINEER IRRIGATION, PUNJAB
|
March 24, 1982 |
|
BHAKRA MANAGEMENT BOARD Vs. RAGPAT RAM
|
February 10, 1982 |
|
BHARAT STEEL TUBES LTD Vs. STATE OF HARYANA
|
May 31, 1982 |
|
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
May 24, 1982 |
|
BHUPINDER PAL SINGH Vs. STATE OF PUNJAB
|
November 23, 1982 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
July 13, 1982 |
|
BHURA SINGH Vs. SMT. HARDIAL KAUR
|
August 26, 1982 |
|
BIKRAM SINGH AND OTHERS Vs. LAND ACQUISITION COLLECTOR, LUDHIANA AND OTHERS
|
August 4, 1982 |
|
BIMLA Vs. STATE OF HARYANA
|
February 2, 1982 |
|
BIR SINGH Vs. STATE OF HARYANA
|
September 16, 1982 |
|
BIRDI CHAND Vs. STATE OF HARYANA
|
September 8, 1982 |
|
BIRU RAM PATHAK Vs. STATE OF PUNJAB
|
October 4, 1982 |
|
BISHAMBER DAYAL Vs. KISHAN CHAND
|
August 16, 1982 |
|
BISHAN SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
|
August 27, 1982 |
|
BISHWANATH INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
|
July 20, 1982 |
|
BOEHRINGER KNOLL LTD BOMBAY Vs. DISTRICT AND SESSIONS JUDGE
|
April 1, 1982 |
|
BRIJ LAL Vs. STATE OF PUNJAB
|
March 5, 1982 |
|
BRIJ MOHAN SHARMA Vs. GENERAL PUBLIC
|
February 17, 1982 |
|
BRIJ RAJ SINGH Vs. SEWAK RAM
|
February 3, 1982 |
|
BRIMA Vs. STATE OF HARYANA AND OTHERS
|
November 12, 1982 |
|
BUGLI DEVI Vs. TARLOKI NATH
|
August 4, 1982 |
|
BUTA RAM AZAD Vs. UNION OF INDIA
|
November 5, 1982 |
|
BUTI SHAH Vs. FINANCIAL COMMISSIONER
|
October 28, 1982 |
|
C F & E WORKS Vs. C I T AMRITSAR
|
November 10, 1982 |
|
C L BHASIN Vs. B S CHAUHAN
|
August 13, 1982 |
|
C L PARSHAD Vs. RANG PAL
|
April 24, 1982 |
|
CANTONMENT BOARDAMBALA Vs. STATE OF HARYANA
|
December 4, 1982 |
|
CHAIRMAN CITIZENS ASSOCIATION FOR RELIEF, EDUCATION AND SERVICE Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
April 21, 1982 |
|
CHANAN SINGH Vs. JANGIR KAUR
|
December 17, 1982 |
|
CHAND ROOP Vs. STATE OF HARYANA
|
July 27, 1982 |
|
CHANDER BHAN Vs. INCOME-TAX OFFICER A WARD
|
January 28, 1982 |
|
CHANDER SHEKHAR Vs. DES RAJ
|
September 14, 1982 |
|
CHANDGI RAM Vs. FIRM DAI CHAND LACCHMAN DASS
|
January 10, 1982 |
|
CHANDGI RAM AND OTHERS Vs. F C HARYANA
|
April 12, 1982 |
|
CHANDIGARH ADMINISTRATION Vs. RATTAN SINGH
|
January 20, 1982 |
|
CHANDIGARH ADMINISTRATION Vs. SURJIT KESAR
|
October 6, 1982 |
|
CHANDRUP SINGH Vs. DATA RAM
|
July 20, 1982 |
|
CHANDU AND OTHERS Vs. CHIEF CANAL OFFICER, HARYANA AND OTHERS
|
September 6, 1982 |
|
CHANDU AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
|
May 4, 1982 |
|
CHARAN DASS Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB AND ANOTHER
|
October 25, 1982 |
|
CHARAN DASS Vs. RAM RULAI
|
February 10, 1982 |
|
CHARAN SINGH ALIAS CHANNA Vs. STATE OF PUNJAB
|
November 16, 1982 |
|
CHARAT SINGH Vs. MOHINDER SINGH
|
July 22, 1982 |
|
CHATTAR SINGH Vs. OM WATI
|
January 18, 1982 |
|
CHAUDHARY SURJA RAM Vs. KOTKAPURA COOPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD
|
August 19, 1982 |
|
CHEMICAL ENTERPRISES Vs. KALPANALOK LTD
|
October 7, 1982 |
|
CHET RAM Vs. AMIN LAL
|
August 27, 1982 |
|
CHHAJU Vs. BHARPAI
|
October 7, 1982 |
|
CHHAJU RAM Vs. NAND LAL
|
January 4, 1982 |
|
CHHOTE Vs. RAJ PAL
|
May 11, 1982 |
|
CHHOTU SOOD Vs. TAX RECOVERY OFFICER
|
January 20, 1982 |
|
CHIEF COMMISSIONER UNION TERRITORY Vs. SUSHIL FLOUR DAL AND OIL MILLS
|
August 18, 1982 |
|
CHUHAR SINGH Vs. STATE OF PUNJAB
|
January 13, 1982 |
|
CHUHARPUR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH
|
August 23, 1982 |
|
CHUNI LAL GULATI Vs. KRISHANA RANI
|
December 15, 1982 |
|
CLAUDE VICTOR LAWRANCE GODWIN Vs. STATE OF PUNJAB AND OTHERS
|
January 11, 1982 |
|
CO-OPERATIVE STORE CHANDIGARH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 2, 1982 |
|
COL. SIR HARINDER SINGH Vs. BIHARI LAL AND OTHERS
|
September 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. AMRITSAR SUGAR MILLS COMPANY LIMITED
|
February 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BIRBAL DASS TEK CHAND
|
January 4, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ROHTAK DISTRICT TRANSPORT CO OPERATIVE SOCIETY LTD
|
May 7, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GAIN TALKIES
|
May 4, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KHANNA O P AND SONS
|
April 23, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. O P KHANNA AND SONS
|
April 23, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. VED PARKASH
|
May 7, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. DEWAN SINGH GURBACHAN SINGH
|
June 2, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BASANT SINGH
|
January 5, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. WARYAM SINGH AND SONS
|
January 4, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. AJAY TEXTILES
|
November 25, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. SURESH KUMAR NARESH KUMAR
|
November 25, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. PARVATI DEVI L/HEIRS OF LATE R B KISHORE CHAND MAHESWARI
|
November 25, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL PYARE LAL
|
August 17, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. AMBALA ELECTRIC SUPPLY CO LTD
|
September 23, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. SURAJ PARKASH MODI
|
June 1, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. RUPINDER KUMARI
|
May 7, 1982 |
|
COMMISSIONER OF WEALTH-TAX Vs. SAVITRI DEVI L/R OF NEMI CHAND JAIN
|
April 30, 1982 |
|
COMMITTEE MANDIR LAHORIAN MURTI THAKUR JI & OTHERS Vs. SAMADH GARIB DASS & OTHERS
|
May 3, 1982 |
|
D M COLLEGE & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
November 9, 1982 |
|
D M OIL AND GENERAL INDUSTRIES Vs. AUTHORITY-CUM-ADDITIONAL EXCISE AND TAXATION OFFICER
|
February 23, 1982 |
|
DALBIR SINGH Vs. JAGJIT SINGH
|
May 24, 1982 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
May 20, 1982 |
|
DALIP KAUR Vs. STATE OF PUNJAB
|
October 21, 1982 |
|
DALJIT SINGH AND ANOTHER Vs. GHASITA SINGH AND ANOTHER
|
January 11, 1982 |
|
DALJIT SINGH S Vs. COMMISSIONER OF WEALTH TAX
|
March 29, 1982 |
|
DALMIA BISCUITS P LTD Vs. INSPECTOR OF CENTRAL EXCISE
|
April 27, 1982 |
|
DAMAN ANAND Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 20, 1982 |
|
DARSHAN KAUR Vs. MALOOK SINGH
|
August 31, 1982 |
|
DARSHAN KUMAR CHAWLA Vs. SHEELA DEVI
|
January 5, 1982 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
February 3, 1982 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
April 26, 1982 |
|
DARSHAN LAL AGGARWAL Vs. STATE OF PUNJABS
|
January 13, 1982 |
|
DASHMESH ACADEMY TRUST Vs. V.K. CONSTRUCTION WORKS PVT. LTD. AND ANOTHER
|
August 19, 1982 |
|
DAYA WATI Vs. SHRI KUNDAN LAL GHAI
|
January 19, 1982 |
|
DAYAL SINGH Vs. STATE OF PUNJAB
|
December 1, 1982 |
|
DELHI AUTOMOBILES Vs. SMT. TRISHLA JAIN AND OTHERS
|
May 17, 1982 |
|
DES RAJ CHIRANJI LAL Vs. UNION OF INDIA
|
March 22, 1982 |
|
DEVINDER PAL SINGH Vs. STATE OF PUNJAB
|
August 10, 1982 |
|
DEWAN MODERN BREWERIES LTD. Vs. STATE OF HARYANA AND ORS.
|
April 27, 1982 |
|
DHAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS DEFENDANTS
|
November 25, 1982 |
|
DHANNA SINGH AND ANR. Vs. MALKIAT SINGH AND ORS.
|
November 2, 1982 |
|
DHANWANT SINGH Vs. STATE OF PUNJAB
|
April 23, 1982 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
November 25, 1982 |
|
DHARAM PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 14, 1982 |
|
DHARAM PAUL SINGLA Vs. STATE OF PUNJAB
|
March 29, 1982 |
|
DHARAM VIR Vs. HANWANT RAI AND ANOTHER
|
January 11, 1982 |
|
DHARM PAL Vs. SHANKAR LAL
|
August 31, 1982 |
|
DHIR SINGH Vs. STATE OF PUNJAB
|
October 25, 1982 |
|
DIGAMBER LAL JAIN, CLERK Vs. STATE OF HARYANA AND OTHERS
|
July 20, 1982 |
|
DINESH KUMAR Vs. SH. LAXMAN DASS AGGARWAL
|
February 2, 1982 |
|
DONGER Vs. WASU DEV & OTHERS
|
October 25, 1982 |
|
DR. (MRS.) K.K. SANDHOO, ASSISTANT PROFESSOR Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 1982 |
|
DR. YASH PAUL DHAWAN AND ANOTHER Vs. THE COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR AND OTHERS
|
September 7, 1982 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRIPLEX DRY-CLEANERS AND ORS.
|
October 22, 1982 |
|
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. SURJIT SINGH AND SONS
|
May 14, 1982 |
|
ESCORTS LIMITED, FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD
|
August 30, 1982 |
|
FAQIR CHAND Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
March 12, 1982 |
|
FAQIR CHAND Vs. RAM KALI
|
July 12, 1982 |
|
FAQIRIA AND OTHERS Vs. KARTAR SINGH AND OTHERS
|
November 24, 1982 |
|
FARIDABAD COMPLEX ADMINISTRATION Vs. MOR LAL AND ANR.
|
December 10, 1982 |
|
FRICK INDIA LTD Vs. AC CE
|
April 23, 1982 |
|
GANGA BISHAN Vs. MADAN LAL
|
December 11, 1982 |
|
GARG MASALA COMPANY Vs. STATE OF PUNJAB
|
October 19, 1982 |
|
GELA RAM PREM KUMAR Vs. MARKET COMMITTEE
|
February 5, 1982 |
|
GHANSHAM DASS Vs. SHAM SUNDAR LAL
|
January 4, 1982 |
|
GHANTU Vs. STATE OF HARYANA
|
October 6, 1982 |
|
GHERU LAL BAL CHAND Vs. INCOME-TAX OFFICER A WARD
|
January 12, 1982 |
|
GHOTIA Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
|
February 12, 1982 |
|
GHUKKAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
January 27, 1982 |
|
GIRDHARI LAL Vs. SMT. RATTAN MALA AND ANR.
|
February 25, 1982 |
|
GITA RAM KALSY Vs. BHAGWAN DASS
|
November 17, 1982 |
|
GOBINDA REP BY L RS AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 1982 |
|
GOKAL SINGH AND KIRPAL SINGH Vs. STATE OF PUNJAB
|
January 21, 1982 |
|
GOODYEAR INDIA LIMITED Vs. STATE OF HARYANA
|
December 4, 1982 |
|
GOPAL DUTT Vs. STATE OF HARYANA
|
July 27, 1982 |
|
GOPAL KRISHAN Vs. NEELAM SANDHIR
|
June 21, 1982 |
|
GRAM PANCHAYAT UDHOWAL Vs. ADDITIONAL DIRECTOR CONSOLIDATION PUNJAB
|
November 24, 1982 |
|
GRAM SABHA AND GRAM PANCHAYAT OF VILLAGE KALOI Vs. TOKH RAM
|
January 21, 1982 |
|
GRAM SABHA SALINA Vs. NAHAR SINGH AND OTHERS
|
March 12, 1982 |
|
GUGAN AND ANOTHER Vs. SULTAN SINGH AND ANOTHER
|
February 26, 1982 |
|
GULAB SINGH Vs. SUPERINTENDING CANAL OFFICER
|
October 6, 1982 |
|
GULSHAN KUMAR Vs. BAHADAR CHAND AND OTHERS
|
May 25, 1982 |
|
GURANDITTA MAL Vs. STATE OF HARYANA
|
February 4, 1982 |
|
GURBACHAN DASS, EX-CLERK, HEAD POST OFFICE, AMRITSAR Vs. THE CHAIRMAN, POST & TELEGRAPH BOARD, MINISTRY OF COMMUNICATIONS, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
|
October 8, 1982 |
|
GURBACHAN SINGH Vs. MAGHER SINGH AND ORS.
|
October 22, 1982 |
|
GURBACHAN SINGH AND ORS. Vs. AMRIK SINGH AND ORS.
|
October 4, 1982 |
|
GURBACHAN SINGH, DEPUTY RANGER, FOREST Vs. STATE OF HARYANA AND OTHERS
|
September 24, 1982 |
|
GURBUX SINGH Vs. MUNICIPAL COMMITTE, AMRITSAR AND OTHERS
|
September 21, 1982 |
|
GURCHARAN KAUR Vs. GURSHINDER SINGH
|
September 2, 1982 |
|
GURCHARAN KAUR Vs. STATE OF PUNJAB
|
May 18, 1982 |
|
GURCHARAN SINGH Vs. UNION OF INDIA
|
December 21, 1982 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
October 1, 1982 |
|
GURDEEP KAUR Vs. DARSHAN SINGH
|
April 29, 1982 |
|
GURDEEP SINGH Vs. SMT. HARJEET KAUR AND ANOTHER
|
January 7, 1982 |
|
GURDEV KAUR Vs. KARNAIL SINGH
|
April 27, 1982 |
|
GURDEV SINGH Vs. SURINDER KUMAR AND OTHERS
|
February 4, 1982 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
January 4, 1982 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 18, 1982 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 22, 1982 |
|
GURDIAL SINGH Vs. SHANTI
|
July 28, 1982 |
|
GURIQPAL SINGH Vs. SURINDER KAUR
|
February 9, 1982 |
|
GURJANT SINGH Vs. NACHHATTAR KAUR
|
August 31, 1982 |
|
GURPREET SINGH SIDHU Vs. PUNJAB UNIVERSITYCHANDIGARH
|
September 9, 1982 |
|
GURTEJ SINGH Vs. JAGRUP SINGH
|
November 18, 1982 |
|
HAKUMAT RAI AND OTHERS Vs. SHRI VIDYA SAGAR AND ANOTHER
|
December 9, 1982 |
|
HANS RAJ Vs. SUKHDEV SINGH
|
February 23, 1982 |
|
HANS RAJ Vs. COMMISSIONER & SECRETARY TO GOVERNMENT, HARYANA
|
September 15, 1982 |
|
HARBANS KAUR Vs. U P STATE BRIDGE CORPORATION
|
June 1, 1982 |
|
HARBANS KAUR Vs. MOHAN SINGH
|
August 27, 1982 |
|
HARBANS LAL Vs. KRISHAN KUMAR SAGGI
|
April 19, 1982 |
|
HARBANS SINGH Vs. THE MUNICIPAL COMMITTEE, TALWANDI BHAI, TEHSIL AND DISTT FEROZEPORE AND ANOTHER
|
November 4, 1982 |
|
HARBANS SINGH Vs. SURJIT SINGH
|
December 2, 1982 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
November 24, 1982 |
|
HARBANS SINGH AND ANOTHER Vs. SARUP CHAND GUPTA, ADDITIONAL DISTRICT JUDGE, FARIDKOT AND OTHERS
|
January 11, 1982 |
|
HARBANS SINGH ROMANA Vs. STATE OF PUNJAB
|
January 27, 1982 |
|
HARBHAJAN SINGH DHATT Vs. SUB DIVISIONAL MAGISTRATE
|
May 21, 1982 |
|
HARBILAS Vs. ROSHAN LAL
|
April 19, 1982 |
|
HARBLAS Vs. KRISHAN DEVI
|
January 6, 1982 |
|
HARCHAND SINGH Vs. KHILAL KALAN AGRICULTURAL CO OP SERVICE SOC
|
August 9, 1982 |
|
HARCHARAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 1982 |
|
HARDIT SINGH HAV. NO. 1401537 Vs. STATE OF HARYANA AND ANOTHER
|
July 14, 1982 |
|
HARI CHAND Vs. SMT. RAJ KUMARI AND ORS.
|
July 30, 1982 |
|
HARI CHAND VIRENDER PAUL Vs. COMMISSIONER OF INCOME-TAX
|
January 5, 1982 |
|
HARI DEV KAUSHAL Vs. GAJE SINGH
|
September 21, 1982 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
July 22, 1982 |
|
HARI SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA AND OTHERS
|
February 9, 1982 |
|
HARI SINGH Vs. SAWAN SINGH AND OTHERS
|
March 23, 1982 |
|
HARISH KUMAR PAHWA Vs. STATE OF PUNJAB
|
July 15, 1982 |
|
HARISH KUMAR PAWA Vs. STATE OF PUNJAB
|
June 12, 1982 |
|
HARMILAP SEWAK SABHA Vs. CHIEF SETTLEMENT COMMISSIONER
|
December 9, 1982 |
|
HARPAL KAUR AND SANTOKH SINGH Vs. MOHINDER KAUR
|
July 16, 1982 |
|
HARPHUL CHAND SON OF GIRDHARI LAL DIED AND REPRESENTED BY HIS LEGAL REPRESENTATIVES Vs. PRAN NATH SON OF PT. DINA NATA (DIED) AND REPRESENTED BY HIS LEGAL REPRESENTATIVE AND OTHERS
|
August 2, 1982 |
|
HARPRABH MAHAL SINGH Vs. HARJINDER KAUR
|
May 29, 1982 |
|
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
February 10, 1982 |
|
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1982 |
|
HARYANA ROADWAYS Vs. SHAKUNTLA DEVI
|
August 17, 1982 |
|
HARYANA SPUN PIPE CONSTRUCTION CO Vs. STATE OF HARYANA
|
November 8, 1982 |
|
HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 29, 1982 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY, CHANDIGARH ETC. Vs. SH. D.S. VERMA, ARBITRATOR, SUPERINTENDING ENGINEER, ETC.
|
July 30, 1982 |
|
HEM RAJ GOEL Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANR.
|
March 15, 1982 |
|
HEMAN AND OTHERS Vs. TULSI RAM (DIED)
|
January 7, 1982 |
|
HIGHWAY MOTORS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
May 4, 1982 |
|
HIMMAT RAM Vs. JAMNA BAI
|
May 27, 1982 |
|
HIND IRON STORES Vs. STATE OF HARYANA
|
March 24, 1982 |
|
HUKAM CHAND AND OTHERS Vs. STATE OF HARYANA
|
October 6, 1982 |
|
INCOME TAX OFFICER Vs. SAWAN MAL
|
February 14, 1982 |
|
INDER DEVI Vs. SURJIT KAUR
|
February 25, 1982 |
|
INDER SINGH Vs. UJAGAR SINGH
|
August 26, 1982 |
|
INDERJIT Vs. STATE OF HARYANA
|
September 6, 1982 |
|
INDERJIT KAUR Vs. BALBIR SINGH
|
August 31, 1982 |
|
INDERJIT KAUSHIK Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
|
April 7, 1982 |
|
INDERJIT SINGH AND BROTHERS Vs. STATE OF PUNJAB
|
June 4, 1982 |
|
INDIAN MERCANTILE INSURANCE COMPANY LTD. Vs. MEHNGA SINGH
|
September 1, 1982 |
|
INDU PAL KAUR Vs. THE UNION TERRITORY OF CHANDIGARH AND ANR.
|
September 21, 1982 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANOTHER Vs. SEHGAL PAPERS LIMITED AND OTHERS
|
May 3, 1982 |
|
IQBAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
December 6, 1982 |
|
ISHWAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 4, 1982 |
|
J S KAMPANI Vs. TARSEM SINGH
|
September 30, 1982 |
|
JAGDISH CHANDER Vs. STATE OF HARYANA
|
November 22, 1982 |
|
JAGDISH RAI Vs. STATE OF PUNJAB
|
August 2, 1982 |
|
JAGDISH RAI Vs. STATES OF HARYANA
|
March 22, 1982 |
|
JAGDISH RAI GUPTA Vs. STATE OF HARYANA
|
April 9, 1982 |
|
JAGDISH RAI MONGA Vs. STATE OF PUNJAB
|
May 17, 1982 |
|
JAGDISH SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
|
September 9, 1982 |
|
JAGIR SINGH Vs. GRAM PANCHAYAT RAIPUR KALAN
|
July 22, 1982 |
|
JAGIR SINGH & OTHERS Vs. SAMESHWAR SINGH & OTHERS
|
September 14, 1982 |
|
JAGIR SINGH MOHINDER SINGH Vs. STATE OF PUNJAB
|
March 15, 1982 |
|
JAGIRI LAL AND ANOTHER Vs. BRIJ BHUSHAN JAIN
|
February 2, 1982 |
|
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 19, 1982 |
|
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
October 6, 1982 |
|
JAI GOPAL Vs. STATE OF PUNJAB
|
December 7, 1982 |
|
JAI SINGH Vs. STATE OF HARYANA
|
September 3, 1982 |
|
JAI SINGH Vs. COMMISSIONER OF INCOME-TAX
|
February 16, 1982 |
|
JAI SINGH Vs. N A SUBRAMANIAM
|
June 2, 1982 |
|
JAIPAL KAUR Vs. ISHAR SINGH
|
November 29, 1982 |
|
JAMIATPUR DHERU CO-OPERATIVE FARMING SOCIETY Vs. STATE OF PUNJAB
|
October 26, 1982 |
|
JANAK RAJ Vs. THE STATE OF PUNJAB
|
July 9, 1982 |
|
JANARDHAN AND ORS. Vs. GIAN CHAND AND ORS.
|
February 15, 1982 |
|
JAND SINGH Vs. NIRMALA DEVI
|
September 3, 1982 |
|
JASPAL BAJWA Vs. DALBIR SINGH
|
February 17, 1982 |
|
JASWANT KAUR Vs. DEVINDER SINGH
|
November 12, 1982 |
|
JASWANT RAM Vs. STATE OF HARYANA
|
June 4, 1982 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
November 30, 1982 |
|
JASWANT SINGH Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB JULLUNDUR
|
July 16, 1982 |
|
JAWALA SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
August 18, 1982 |
|
JEEWAN SINGH Vs. MEHNGA RAM
|
November 2, 1982 |
|
JETHA NAND Vs. STATE OF HARYANA
|
April 12, 1982 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
August 16, 1982 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
August 25, 1982 |
|
JIT SINGH Vs. SUPERINTENDING CANAL OFFICER
|
March 1, 1982 |
|
JIWAN DASS Vs. MUNICIPAL COMMITTEE, HISSAR
|
October 4, 1982 |
|
JOG DHIAN VINOD KUMAR Vs. STATE OF HARYANA
|
August 9, 1982 |
|
JOGINDER PAL Vs. ANGAD SINGH AND OTHERS
|
October 21, 1982 |
|
JOGINDER PAL Vs. STATE OF PUNJAB
|
December 6, 1982 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 3, 1982 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
November 5, 1982 |
|
JOGINDER SINGH Vs. GURDEV SINGH
|
February 26, 1982 |
|
JOGINDER SINGH AND OTHERS Vs. MAJOR SINGH
|
August 23, 1982 |
|
JOGINDER SINGH SETHI Vs. PUNJAB GOV
|
May 25, 1982 |
|
JOGINDER SINGH, CLERKS Vs. THE STATE OF PUNJAB (HOME DEPARTMENT)S
|
January 13, 1982 |
|
JOT RAM Vs. STATE OF HARYANA
|
December 7, 1982 |
|
JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR Vs. NORTHERN CARRIERS PRIVATE LTD AND OTHERS
|
March 16, 1982 |
|
K L BAWA Vs. BASANT TEXTILES
|
January 15, 1982 |
|
KABUL SINGH Vs. SARMUKH SINGH
|
September 15, 1982 |
|
KAHAN CHAND Vs. STATE OF PUNJAB
|
May 22, 1982 |
|
KAILASH CHAND Vs. CHAMAN LAL AND ANR.
|
May 19, 1982 |
|
KAILASH CHANDER JAIN Vs. MOOL CHAND SONDHI
|
April 29, 1982 |
|
KAILASH RANI Vs. MOHINDER LAL
|
May 6, 1982 |
|
KAKA SINGH Vs. HAZURA SINGH
|
March 16, 1982 |
|
KAKA SINGH AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
|
November 16, 1982 |
|
KALA SINGH Vs. FINANCIAL COMMISSIONER
|
November 4, 1982 |
|
KALWA Vs. VASAKHA SINGH
|
February 1, 1982 |
|
KAMAL TRADING CO Vs. AMOLAK RAM OM PRAKASH
|
October 20, 1982 |
|
KAMALPURI AND OTHERS Vs. GEETA
|
June 4, 1982 |
|
KAMLESH KUMARI Vs. DARSHAN LAL
|
October 1, 1982 |
|
KANAHYA LAL KRISHAN BALDEV Vs. ASSESSING AUTHORITY
|
September 15, 1982 |
|
KANSHI RAM Vs. HARYANA STATE
|
August 20, 1982 |
|
KANWALJIT SINGH Vs. SANTOKH SINGH
|
August 24, 1982 |
|
KAPURA Vs. STATE OF HARYANA
|
October 7, 1982 |
|
KARAM KAUR Vs. BATTAN SINGH AND ANOTHER
|
March 2, 1982 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
August 18, 1982 |
|
KARAM SINGH, PEON Vs. STATE OF HARYANA AND ANR.
|
September 30, 1982 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
October 20, 1982 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
December 10, 1982 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 28, 1982 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 3, 1982 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
March 4, 1982 |
|
KARORI LAL SAHNI Vs. MUNICIPAL COMMITTEE, JULLUNDUR AND ANOTHER
|
September 16, 1982 |
|
KARTAR KAUR Vs. SUKHDEV SINGH SANDHU
|
August 2, 1982 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
November 10, 1982 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
March 30, 1982 |
|
KARTAR SINGH Vs. KULWANT RAI AND ORS.
|
February 2, 1982 |
|
KARTAR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
March 16, 1982 |
|
KARTAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
March 22, 1982 |
|
KARTAR SINGH SACHDEVA Vs. SHRI RAM ASRA
|
August 3, 1982 |
|
KARTAR SINGH SARPANCH PANCHAYAT HEM RAJPURA Vs. STATE OF PUNJAB AND OTHERS
|
April 9, 1982 |
|
KARYANA ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1982 |
|
KASHMIRA SINGH Vs. FINANCIAL COMMISSIONER
|
December 8, 1982 |
|
KAUR SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1982 |
|
KEHAR SINGH Vs. STATE OF PUNJAB
|
January 20, 1982 |
|
KEWAL KRISLIAN GUPTA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 24, 1982 |
|
KHAN SINGH Vs. FINANCIAL COMMISSIONER
|
January 15, 1982 |
|
KHAZAN SINGH Vs. JAGTAR KAUR
|
August 9, 1982 |
|
KHUSHAL SINGH Vs. DEVINDER NATH
|
August 17, 1982 |
|
KIRPAL SINGH Vs. UNDER SECRETARY, DEPARTMENT OF CO-OPERATION
|
April 22, 1982 |
|
KIRTAN Vs. H S MALIK
|
July 12, 1982 |
|
KISHAN SINGH ETC Vs. AJAIB SINGH ETC
|
April 20, 1982 |
|
KRISHAN LAL Vs. STATE OF PUNJAB
|
July 20, 1982 |
|
KRISHANA DEVI Vs. MOHINDER NATH
|
October 18, 1982 |
|
KRISHNA DAL MILLS Vs. STATE OF HARYANA
|
March 5, 1982 |
|
KUIJIT KAUR Vs. KHEM SINGH
|
November 16, 1982 |
|
KULDIP SINGH ALIAS PAPPI SINGH ALIAS PAPPA Vs. STATE OF PUNJAB
|
December 6, 1982 |
|
KULDIP SINGH ALIAS PAPPI SINGH AND PAPPA S Vs. STATE OF PUNJAB
|
February 6, 1982 |
|
KULRAJ SINGH PAUL Vs. RANJIT KAUR
|
April 26, 1982 |
|
KULTAR SINGH Vs. KULDIP SINGH
|
August 26, 1982 |
|
KULWANT KAUR Vs. BALBIR SINGH
|
January 26, 1982 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 17, 1982 |
|
KUNDAN SINGH Vs. ADDITIONAL DIRECTORCONSOLIDATION OF HOLDINGSPUNJAB
|
January 8, 1982 |
|
LABH SINGH Vs. KARTAR SINGH
|
April 20, 1982 |
|
LAJPAT RAI Vs. PUNJAB STATE
|
November 4, 1982 |
|
LAKSHMI DEVI AND ORS Vs. MELA RAM
|
January 25, 1982 |
|
LAKSHMI ENGG WORKS Vs. STATE OF HARYANA & OTHERS
|
November 11, 1982 |
|
LAL CHAND Vs. ARYA PRITINIDHI SABHA PUNJAB BRANCH BERI
|
July 14, 1982 |
|
LAL CHAND BALWANY RAI Vs. HARNARAIN DASS GHARSI RAM
|
January 10, 1982 |
|
LAL CHAND CHOPRA Vs. M/S OSWAL SCIENTIFIC STORE
|
August 13, 1982 |
|
LAL CHAND MINDA Vs. STATE OF HARYANA ETC
|
March 26, 1982 |
|
LAL SINGH Vs. MANGAT RAM
|
August 24, 1982 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
September 22, 1982 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
August 26, 1982 |
|
LEKH RAJ Vs. ASHOK KUMAR SUD
|
July 19, 1982 |
|
LILA RAM Vs. KUNDAL LAL
|
January 14, 1982 |
|
LILA RAM Vs. UNION TERRITORY OF CHANDIGARH
|
November 8, 1982 |
|
LT. COL. P.N. KHANNA Vs. LT. COL. C.L. SALWAN
|
September 1, 1982 |
|
LUDHIANA IMPROVEMENT TRUSTLUDHIANA Vs. NIRMAL DEVI
|
October 29, 1982 |
|
M/S ALLAHABAD LAW JOURNAL CO. LTD. Vs. PUNJAB SCHOOL EDU BOARD, CHANDIGARH
|
November 10, 1982 |
|
M/S BROOKE BOND INDIA LTD. Vs. STATE OF HARYANA
|
April 29, 1982 |
|
M/S CHOKESRI AND COMPANY Vs. SMT. RAJBIR KAUR AND ANR.
|
August 23, 1982 |
|
M/S JAIN ADHISHWAR HOSIERY WORKS. Vs. SMT. PADMA WATI WIFE OF SHRI BALDEV RAJ
|
May 5, 1982 |
|
M/S METRO TYRES PVT. LTD 503, INDUSTRIAL AREA LUDHIANA Vs. THE STATE TRADING CORPORATION OF INDIA LTD. AND OTHERS
|
May 12, 1982 |
|
M/S SEGAT BROTHERS AND OTHERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
October 29, 1982 |
|
M/S SHAM LAL BANWARI LAL Vs. LAKHI MAL AND ORS
|
January 25, 1982 |
|
M/S VAZ FORWARDING PVT. LTD., BOMBAY Vs. M/S PUNJAB TANNERIES LIMITED NAKODAR ROAD, JULLUNDUR
|
January 19, 1982 |
|
M/S. GARG MASALA COMPANY Vs. STATE OF PUNJAB
|
October 21, 1982 |
|
M/S. SHREE BHARAT LAXMI WOOL STORE AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
January 28, 1982 |
|
MADAN Vs. STATE OF HARYANA
|
July 16, 1982 |
|
MADAN LAL Vs. CHIEF ENGINEER CANALS
|
September 7, 1982 |
|
MADAN MONAN MAINI Vs. STATE OF PUNJAB
|
October 1, 1982 |
|
MAGHAR SINGH Vs. BALBIR KAUR AND BALDEV SINGH
|
July 29, 1982 |
|
MAHANT BHAGWAN SINGH Vs. S G P C , AMRITSAR
|
March 24, 1982 |
|
MAHANT GURDIAL SINGH CHELA MAHANT KISHAN SINGH Vs. GURDIAL SINGH
|
January 18, 1982 |
|
MAHANT RAM NATH CHELA MAHANT PIRTHI NATH, MANDIR SHRI KALKAJI, NEW DELHI Vs. STATE OF HARYANA
|
October 6, 1982 |
|
MAHARAJ KRISHAN Vs. STATE OF HARYANA AND OTHERS
|
September 24, 1982 |
|
MAHESH PAL Vs. DESH RAJ SINGH
|
August 19, 1982 |
|
MAKHAN SINGH Vs. JARNAIL SINGH
|
September 27, 1982 |
|
MAL SINGH Vs. THE MOGA CENTRAL CO-OPERATIVE BANK LTD. AND OTHERS
|
January 21, 1982 |
|
MALIK HANS RAJ Vs. PREM PAL SINGH AND ORS.
|
October 5, 1982 |
|
MALWA BUS SERVICE (P), LTD., MOGA DISTRICT FARIDKOT Vs. THE CANTONMENT BOARD, FEROZEPUR CANTT AND OTHERS
|
November 22, 1982 |
|
MAM RAJ Vs. STATE OF HARYANA
|
January 27, 1982 |
|
MAN KAUR ALIAS PANNA Vs. DARSHAN SINGH
|
March 2, 1982 |
|
MAN SINGH Vs. STATE OF HARYANA
|
November 23, 1982 |
|
MANAGEMENT OF M/S USHA SPINNING AND WEAVING MILLS, LTD, MATHURA ROAD, FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND OTHERS
|
October 4, 1982 |
|
MANAGING COMMITTEE OF BISHANANDI CO-OPERATIVE AGRICULTURE SERVICE SOCIETY, FARIDKOT Vs. STATE OF PUNJAB
|
August 27, 1982 |
|
MANGAL AND OTHERS Vs. THARI RAM
|
October 25, 1982 |
|
MANGAT Vs. RAM PIARI
|
May 12, 1982 |
|
MANGAT RAM Vs. OM PARKASH
|
September 21, 1982 |
|
MANGAT RAM AND ANOTHER Vs. RAM BHAGAT CHAMORIA
|
February 5, 1982 |
|
MANJIT SINGH Vs. SAVITA KIRAN
|
December 1, 1982 |
|
MANOHAR LAL Vs. MAHESH CHAND
|
August 24, 1982 |
|
MARWAH AND CO Vs. STATE OF HARYANA
|
November 8, 1982 |
|
MATESHWAR DAYAL Vs. AMAR SINGH
|
September 22, 1982 |
|
MATHURA DASS Vs. JAGDISH
|
January 20, 1982 |
|
MATHURA PARSHAD AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
January 13, 1982 |
|
METERS AND INSTRUMENT PVT LTD Vs. DEVI DAYAL SHARMA
|
March 15, 1982 |
|
MEWA SINGH Vs. UNION TERRITORY
|
July 27, 1982 |
|
MILKHI RAM Vs. STATE OF PUNJAB
|
July 14, 1982 |
|
MITTAL TRADING AGENCY Vs. STATE OF PUNJAB
|
November 10, 1982 |
|
MOHAN LAL Vs. MUNICIPAL COMMITTEE, REWARI
|
February 18, 1982 |
|
MOHAN LAL Vs. RAMESHWAR DASS
|
August 10, 1982 |
|
MOHAN SINGH Vs. DINA NATH
|
February 10, 1982 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 20, 1982 |
|
MOHAN SINGH Vs. MUNICIPAL CORPORATION, AMRITSAR
|
July 14, 1982 |
|
MOHD HANIF Vs. STATE OF PUNJAB
|
February 4, 1982 |
|
MOHINDER LAL Vs. SAROJ KUMARI VERMA
|
July 12, 1982 |
|
MOHINDER MOHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
February 11, 1982 |
|
MOHINDER PAL Vs. STATE OF PUNJAB
|
November 29, 1982 |
|
MOHINDER SINGH Vs. NARAIN
|
May 25, 1982 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
July 26, 1982 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
September 28, 1982 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 28, 1982 |
|
MOHINDER SINGH Vs. JARGARI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD , JARGARI
|
November 26, 1982 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 11, 1982 |
|
MOHINDERPAL AND ANR. Vs. M/S AMAR NATH AND ORS.
|
March 26, 1982 |
|
MONOHAR LAL GUPTA Vs. STATE OF PUNJAB
|
November 23, 1982 |
|
MUNI LAL SON OF GURDIAL MAL Vs. SMT. CHIMMA DEVI WIDOW OF BLISHAMBHAR DAYAL, [LANDLADY]
|
April 9, 1982 |
|
MUNICIPAL COMMITTEE Vs. FINANCIAL COMMISSIONER
|
March 3, 1982 |
|
MUNICIPAL COMMITTEE Vs. TIRATH RAM
|
August 13, 1982 |
|
MUNICIPAL COMMITTEE KHANNA Vs. DILBAGH RAI
|
July 12, 1982 |
|
MUNICIPAL COMMITTEE, KHANNA Vs. SHEELA RANI
|
September 27, 1982 |
|
MUNICIPAL COMMITTEE, LADWA Vs. DARYAT LAL
|
January 14, 1982 |
|
MUNICIPAL COMMITTEE, REWARI Vs. CHETAN DASS
|
February 1, 1982 |
|
MUNICIPAL COMMITTEE, SAMANA Vs. KASTURI LAL
|
November 9, 1982 |
|
NABH RAJ Vs. KISHAN LAL
|
May 25, 1982 |
|
NACHHATTAR SINGH Vs. GURINDER SINGH
|
November 12, 1982 |
|
NANAK CHAND Vs. SANSAR CHAND AND ANOTHER
|
January 28, 1982 |
|
NANAK CHAND AND ANR. Vs. SHRI RAMPAL SINGH
|
June 1, 1982 |
|
NAND LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 31, 1982 |
|
NAND LAL AND SONS Vs. EXCISE AND TAXATION COMMISSIONER
|
September 14, 1982 |
|
NARAIN DASS Vs. LT. COL. KULDIP CHAND THAKAR
|
August 23, 1982 |
|
NARINDER KUMAR SHARMA Vs. KAILASH WANTI
|
July 12, 1982 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
August 5, 1982 |
|
NARINDER SINGH Vs. ARJAN SINGH
|
January 20, 1982 |
|
NARINDERJIT KAUR ALIAS SHEETAL DEVI Vs. TERSEM LAL
|
January 8, 1982 |
|
NARVALL SINGH Vs. THE STATE OF PUNJAB
|
April 26, 1982 |
|
NATHA SINGH, ETC Vs. F C , HARYANA AND OTHERS
|
April 26, 1982 |
|
NATIONAL FERTILIZERS LTD Vs. MUNICIPAL COMMITTEE BHATINDA
|
February 26, 1982 |
|
NATIONAL INSTITUTE OF SPORTS Vs. PREMINDER SINGH AND OTHERS
|
May 19, 1982 |
|
NAU BAHAR KOSHAL Vs. WAHEGURU SINGH
|
February 18, 1982 |
|
NAVAL SINGH Vs. THE STATE OF HARYANA AND ANOTHER
|
January 11, 1982 |
|
NAWANSHAHER CENTRAL CO-OPERATIVE BANK LTD Vs. SOHAN LAL AND SONS ETC
|
February 11, 1982 |
|
NEELAM PRINTS Vs. DEPUTY SUPDT CENTRAL EXCISE
|
July 27, 1982 |
|
NEW INDIA ASSURANCE CO LTD Vs. COL GURCHARAN SINGH
|
July 29, 1982 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIMLA RANI
|
July 21, 1982 |
|
NIRANJAN SINGH Vs. GURDEV KAUR
|
September 15, 1982 |
|
NIRMAL Vs. BRIJ MOHAN
|
September 23, 1982 |
|
NIRMAL BHUTANI Vs. HARYANA STATE
|
August 31, 1982 |
|
NORATI AND OTHERS Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
July 21, 1982 |
|
NOTAN DASS Vs. BALWANT SINGH MALIK
|
January 7, 1982 |
|
OM PARKASH Vs. NAGAR MAL
|
January 5, 1982 |
|
OM PARKASH Vs. DODEWALA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
|
August 10, 1982 |
|
OM PRAKASH SHARMA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 3, 1982 |
|
OMINDER HARI DARSHAN SINGH Vs. PUNJAB STATE AND OTHERS
|
March 29, 1982 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BACHAN SINGH
|
January 5, 1982 |
|
ORIENTAL FIRE AND GENL. INS. COMPANY LTD. Vs. BHAGWANTI
|
December 14, 1982 |
|
ORIENTAL FIRE AND GENL. INS. COMPANY LTD. AND ANR. Vs. KEWAL KUMAR
|
December 13, 1982 |
|
OSWAL WOOLLEN MILLS (EXPORT WING) LTD. Vs. THE ASSISTANT COLLECTOR, CENTRAL EXCISE AND ANR.
|
June 1, 1982 |
|
OSWAL WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1982 |
|
PADAM SINGH Vs. THE LABOUR COURT HARYANA ROHTAK AND ANOTHER
|
October 7, 1982 |
|
PAL BUS SERVICE Vs. SURJIT KAUR AND ORS.
|
August 31, 1982 |
|
PARAS DASS Vs. STATE OF HARYANA
|
November 16, 1982 |
|
PARDEEP SINGH S Vs. STATE OF PUNJAB
|
May 19, 1982 |
|
PARHLAD SINGH SAHNI Vs. HASSAN LAL
|
September 28, 1982 |
|
PARKASH CHAND Vs. NORATA RAM
|
May 10, 1982 |
|
PARKASH CHAND AHUJA Vs. DINESH FINANCE AND CHIT FUND CO PVT LTD
|
July 13, 1982 |
|
PARKASH WANTI Vs. MADAN MOHAN LAL AGGARWAL
|
January 8, 1982 |
|
PARMA NAND Vs. STATE OF HARYANA
|
November 16, 1982 |
|
PARSI ALIAS PARAS RAM AND OTHERS Vs. PARMESHRI
|
February 17, 1982 |
|
PAWAN KUMAR Vs. RULDU RAM
|
August 2, 1982 |
|
PAWAN KUMAR Vs. THE STATE OF PUNJAB
|
July 14, 1982 |
|
PAWITTAR SINGH WALIA Vs. STATE OF PUNJAB
|
April 19, 1982 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. SATINDER SHARMA
|
December 9, 1982 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ORS Vs. KIRAT MOHINDER SINGH
|
May 7, 1982 |
|
PETER GILL Vs. STATE OF PUNJAB
|
May 12, 1982 |
|
PHOOL SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 3, 1982 |
|
PIAR KAUR Vs. STATE OF PUNJAB
|
October 4, 1982 |
|
PIARA LAL Vs. KEHRU RAM
|
January 8, 1982 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
February 16, 1982 |
|
PRAG VANASPATI DEPOT Vs. STATE OF HARYANA
|
June 2, 1982 |
|
PRAJA SINGH Vs. GURDIP SINGH
|
March 3, 1982 |
|
PREM NATH Vs. AMAR NATH
|
July 29, 1982 |
|
PRITAM KAUR Vs. RAJINDER SINGH
|
November 29, 1982 |
|
PRITAM SINGH GILL Vs. STATE OF PUNJAB AND ORS.
|
January 5, 1982 |
|
PRITHI RAM ALIAS PRITHVI SINGH Vs. STATE OF HARYANA
|
October 5, 1982 |
|
PRITHIPAL SINGH Vs. MOHINDER SINGH SATIJA
|
May 3, 1982 |
|
PROVIDENT FUND INSPECTOR Vs. RAM KUMAR
|
January 14, 1982 |
|
PUNJAB KHANDSARI UDYOG Vs. ADDITIONAL EXCISE AND TAXATION OFFICER AND ASSESSING AUTHORITY
|
April 7, 1982 |
|
PUNJAB STATE AND ORS. Vs. RAM LUBAYA
|
May 4, 1982 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB
|
January 25, 1982 |
|
PUNJAB UNIVERSITYCHANDIGARH Vs. KANWAR CHAUDHARY
|
July 12, 1982 |
|
PUNJAB WAKE BOARD Vs. BANARSI DASS AND ANOTHER
|
May 21, 1982 |
|
PUNJAB WAKF BOARD Vs. MOHAN SINGH AND OTHERS
|
July 13, 1982 |
|
PUSHPA DEVI Vs. VINOD KUMAR
|
February 10, 1982 |
|
PUSHPA DEVI Vs. PAWAN KUMAR GOYAL
|
August 31, 1982 |
|
PUSHPA DEVI Vs. SAWAN SINGH AND OTHERS
|
August 3, 1982 |
|
PYARE LAL PURI Vs. SHAM LAL AND ANOTHER
|
September 29, 1982 |
|
R K SHARMA ETC Vs. BIMLA RANI AND OTHERS
|
May 13, 1982 |
|
RADHA RAM Vs. MUNICIPAL COMMITTEE
|
April 28, 1982 |
|
RADHEY SHAM GUPTA Vs. STATE OF HARYANA
|
August 4, 1982 |
|
RAGHBIR SINGH Vs. KRISHNA
|
July 16, 1982 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
July 21, 1982 |
|
RAGHUNATH SINGH Vs. STATE OF PUNJAB
|
August 16, 1982 |
|
RAI SINGH AND OTHERS Vs. DIRECTOR PANCHAYATS AND OTHERS
|
July 30, 1982 |
|
RAIZADA GIAN CHAND BALI Vs. STATE OF PUNJAB
|
February 1, 1982 |
|
RAJ KISHAN Vs. AJEET KUMAR AND ORS.
|
July 28, 1982 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
October 28, 1982 |
|
RAJ KUMAR JAIN Vs. STATE OF PUNJAB
|
August 26, 1982 |
|
RAJ KUMAR MANOCHA Vs. SMT. ANSHKUKA MANOCHA
|
November 12, 1982 |
|
RAJ KUMAR SHARMA Vs. STATE (UNION TERRITORY) CHANDIGARH AND ORS.
|
November 8, 1982 |
|
RAJ NARAIN AND ANR. Vs. SHRI BHAJAN LAL AND ORS.
|
October 20, 1982 |
|
RAJ PAL GROVER Vs. THE GURU NANAK JOINT CO-OPERATIVE FARMING SOCIETY LTD., KAITHAL
|
March 5, 1982 |
|
RAJ SINGH Vs. J S VERMA, DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, ROHTAK AND OTHERS
|
July 30, 1982 |
|
RAJINDER KUMAR Vs. DR. RAJWANT RAI SOOD
|
August 6, 1982 |
|
RAJINDER KUMAR Vs. DR. JASWANT RAI SOOD
|
May 7, 1982 |
|
RAJINDER KUMAR SOOD Vs. STATE OF PUNJAB
|
December 24, 1982 |
|
RAJINDER KUMAR SOOD Vs. STATE OF PUNJAB
|
April 14, 1982 |
|
RAKHA RAM Vs. HARCHARAN DASS
|
August 31, 1982 |
|
RAKSHA RANI AND OTHERS Vs. MADAN LAL
|
December 17, 1982 |
|
RAM AVTAR Vs. ANAND SARUP MANGLA
|
December 20, 1982 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
August 18, 1982 |
|
RAM CHANDER Vs. OM PARKASH
|
August 24, 1982 |
|
RAM CHANDER ARJAN DASS, COTTON MERCHANTS Vs. NATIONAL TEXTILE CORPORATION LTD.
|
August 23, 1982 |
|
RAM KISHAN KAPOOR AND CO Vs. STATE OF HARYANA
|
March 26, 1982 |
|
RAM KUMAR Vs. BAHAL KAUR
|
October 6, 1982 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
April 12, 1982 |
|
RAM MURTI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 22, 1982 |
|
RAM PURICHANDIGARH Vs. CHIEF COMMISSIONERCHANDIGARH
|
February 18, 1982 |
|
RAM RAKHI Vs. AMAR NATH
|
March 19, 1982 |
|
RAM RATTAN Vs. STATE OF PUNJAB
|
March 17, 1982 |
|
RAM RICHHPAL Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE
|
January 13, 1982 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
March 15, 1982 |
|
RAM SINGH Vs. FINANCIAL COMMISSIONER
|
March 5, 1982 |
|
RAM SINGH Vs. ADDITIONAL DIRECTOR
|
January 11, 1982 |
|
RAMCHAND Vs. JOGINDER SINGH
|
February 4, 1982 |
|
RAMESH Vs. MUKAND LAL
|
May 13, 1982 |
|
RAMESH Vs. STATE OF HARYANA
|
May 29, 1982 |
|
RAMJI LAL & OTHERS Vs. HIRA AND OTHERS
|
October 26, 1982 |
|
RAMKISHAN Vs. STATE OF PUNJAB
|
May 5, 1982 |
|
RANBIR KUMAR ARORA Vs. STATE OF HARYANA
|
December 9, 1982 |
|
RANBIR SINGH Vs. RATTAN SINGH
|
July 29, 1982 |
|
RANDHIR SINGH Vs. MR. V.S. CHAUDHARI, LABOUR COMMISSIONER HARYANA AND ORS.
|
December 8, 1982 |
|
RANJHA RAM Vs. JAGJIT SINGH
|
August 10, 1982 |
|
RANJIT KAUR Vs. STATE OF PUNJAB
|
December 4, 1982 |
|
RANJIT SINGH Vs. UNION TERRITORY
|
February 11, 1982 |
|
RATTAN KAUR Vs. RANJIT SINGH
|
August 11, 1982 |
|
RATTAN SINGH AND ANOTHER Vs. KANTA DEVI
|
August 10, 1982 |
|
RAVINDER KUMAR Vs. STATE OF PUNJAB
|
August 11, 1982 |
|
RAVINDER KUMAR AND OTHERS Vs. THE STATE OF PUNJAB
|
January 4, 1982 |
|
ROBOT ENGINEERING PRIVATE LTD Vs. MAKHAN SINGH
|
February 5, 1982 |
|
ROHTAK HISSAR TRANSPORT COMPANY (P) LTD. AND ANR. Vs. RAJ WATI AND ORS.
|
August 16, 1982 |
|
ROSHAN LAL Vs. STATE OF HARYANA
|
November 4, 1982 |
|
ROSHAN LAL Vs. STATE OF PUNJAB
|
November 17, 1982 |
|
ROSHAN LAL Vs. PUSHAP CHANDER JAIN
|
July 15, 1982 |
|
ROSHAN LAL Vs. BALDEV RAJ
|
February 17, 1982 |
|
S B S VIRK AND OTHERS Vs. J S BAGGA AND OTHERS
|
February 11, 1982 |
|
S BHAN Vs. DIRECTOR, PUBLIC INSTRUCTION HARYANA, CHANDIGARH, ETC
|
February 5, 1982 |
|
S C NAGPAL Vs. RAJ PAL SHARMA
|
May 27, 1982 |
|
S C SARIN Vs. BHAKRA MANAGEMENT BOARD
|
September 27, 1982 |
|
S DALJIT SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
March 29, 1982 |
|
S K MANN, DEPUTY DISTRICT EDUCATION OFFICER, LUDHIANA Vs. STATE OF PUNJAB
|
March 19, 1982 |
|
S N KHANNA Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 1982 |
|
SADHU RAM AND OTHERS Vs. JAGDISH
|
May 11, 1982 |
|
SADHU RAM KOHLI Vs. TARLOK NATH
|
April 26, 1982 |
|
SADHU SINGH Vs. BHOG SINGH AND OTHERS
|
August 13, 1982 |
|
SAMPARAN KAUR AND ANR. Vs. SANT SINGH AND ANR.
|
February 19, 1982 |
|
SAMPRAN KAUR Vs. SANT SINGH
|
February 18, 1982 |
|
SANGITA W/O SURINDER KUMAR Vs. SURINDER KUMAR KWATDA
|
December 3, 1982 |
|
SANSAR CHAND Vs. NANAK CHAND
|
January 28, 1982 |
|
SANT KAUR Vs. GURMUKH SINGH
|
February 18, 1982 |
|
SANT LAL Vs. ADDITIONAL DISTRICT JUDGE SONEPAT AND OTHERS
|
August 3, 1982 |
|
SANTA SINGH Vs. REGISTRAR COOP SOCIETIES PUNJAB
|
December 15, 1982 |
|
SANTO Vs. RAJ KAUR
|
August 4, 1982 |
|
SANTOSH KUMAR Vs. PAWAN KUMAR
|
May 18, 1982 |
|
SANTOSH KUMARI Vs. ARJAN DASS
|
July 19, 1982 |
|
SANTOSH KUMARI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
December 14, 1982 |
|
SARABJIT SINGH Vs. STATE OF PUNJAB
|
November 16, 1982 |
|
SARABJIT SINGH S Vs. STATE OF PUNJAB
|
January 22, 1982 |
|
SARDAR ANJMAN AHMEDIA Vs. DIRECTOR CONSOLIDATION AND OTHERS
|
November 29, 1982 |
|
SARDAR SINGH Vs. CHANDAN AND OTHERS
|
February 26, 1982 |
|
SARDARI LAL AND CO Vs. STATE OF PUNJAB
|
November 29, 1982 |
|
SARDARNI SAMPURAN KAUR AND ANR Vs. SANT SINGH AND ANR
|
February 19, 1982 |
|
SARMUKH SINGH Vs. STATE OF PUNJAB
|
January 8, 1982 |
|
SAROJNI MABEL PAUL Vs. EARNEST SATYA PAUL
|
October 18, 1982 |
|
SARUP DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAH
|
October 5, 1982 |
|
SAT NARAIN Vs. RAGHBIR SINGH
|
November 30, 1982 |
|
SAT PAL Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 1982 |
|
SATISH KAPUR Vs. STATE OF HARYANA
|
January 22, 1982 |
|
SATISH KUMAR MITTAL AND ANOTHER Vs. SHRI NAND KUMAR KHOSLA
|
May 31, 1982 |
|
SATYA Vs. SIRI RAM
|
December 8, 1982 |
|
SATYA PAL SONI, ADVOCATE Vs. UNION TERRITORY, CHANDIGARH, THROUGH THE SECRETARY TO U T HOME DEPARTMENT, CHANDIGARH
|
November 22, 1982 |
|
SATYA WATI Vs. SH. GANGA BISHAN
|
May 21, 1982 |
|
SAVITA Vs. STATE OF HARYANA
|
April 29, 1982 |
|
SAVITRI KAPUR Vs. STATE OF HARYANA
|
July 28, 1982 |
|
SAWARN SINGH Vs. NARINDER SINGH
|
February 19, 1982 |
|
SEETO WIFE OF GURBACHAN SINGH Vs. GURBACHAN SINGH
|
June 1, 1982 |
|
SEGAT BROTHERS Vs. UNION OF INDIA & OTHERS
|
November 4, 1982 |
|
SH. ONKAR NATH AND OTHERS Vs. BAWA MUNI LAL AND OTHERS
|
May 4, 1982 |
|
SHADI Vs. BALWANTA MINOR SON OF SHADI
|
August 3, 1982 |
|
SHAMBHU RAM Vs. HARNEK SINGH
|
July 20, 1982 |
|
SHAMSHER SINGH S Vs. STATE OF PUNJAB
|
January 6, 1982 |
|
SHANTI DEVI Vs. DHARMA PAL
|
May 4, 1982 |
|
SHEO CHAND Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
|
February 26, 1982 |
|
SHER SINGH Vs. UNION OF INDIA
|
November 3, 1982 |
|
SHER SINGH ALIAS SHERA AND ANR. Vs. MUKAND LAL AND ORS.
|
August 17, 1982 |
|
SHISHPAL S Vs. STATE OF HARYANA
|
January 8, 1982 |
|
SHIV CHARAN Vs. FINANCIAL COMMISSIONERHARYANACHANDIGARH
|
September 28, 1982 |
|
SHIV DAYAL Vs. KEWAL VERMA
|
January 21, 1982 |
|
SHMT. MAAN KAUR AND OTHERS Vs. SANTA SINGH AND ANOTHER
|
April 30, 1982 |
|
SHRI BRIJ LAL Vs. SHRI ROSHAN LAL
|
August 31, 1982 |
|
SHRI DHANWANTRY EDUCATION SOCIETY (REGISTERED) Vs. DR. JAWAHAR LAL
|
August 20, 1982 |
|
SHRI GURDIAL SINGH Vs. STATE OF PUNJAB
|
March 23, 1982 |
|
SHRI HARSHARAN SINGH Vs. THE STATE OF HARYANA
|
January 29, 1982 |
|
SHRI MADAN LAL Vs. SMT. TARLOCHAN KAUR
|
August 23, 1982 |
|
SHRI ROSHAN LAL NIROLA Vs. SHRIMATI SANTOSH MAHENDROO
|
February 23, 1982 |
|
SHRI ROSHAN LAL NIROLA Vs. SHRIMATI SANTOSH MAHENDROO
|
February 25, 1982 |
|
SHRI SANSAR CHAND SOOD Vs. THE STATE OF HARYANAS
|
January 21, 1982 |
|
SHRIMATI DR. JAGDISH CHHATWAL Vs. THE STATE OF PUNJAB AND ANOTHER
|
March 25, 1982 |
|
SIMLA DEVI Vs. GOPI RAM
|
July 27, 1982 |
|
SINGH RAJ AND OTHERS Vs. SMT. GARGI DEVI AND OTHERS
|
September 14, 1982 |
|
SIR SAHABJI MAHARAJ MILLS LTD Vs. CHUNI LAL
|
July 19, 1982 |
|
SIR SAHABJI MAHARAJ MILLS LTD. Vs. CHUNI LAL
|
July 16, 1982 |
|
SIRI CHAND Vs. STATE OF HARYANA
|
March 5, 1982 |
|
SIRI KANT HARNAM DASS ATTAR CHAND CO Vs. ASSESSING AUTHORITY
|
March 25, 1982 |
|
SIRI RAM Vs. SMT SHILA RANI
|
April 22, 1982 |
|
SIRI RAM SON OF DALIP SINGH Vs. SMT. SHILA RANI WIFE OF TARSEM LAL
|
April 25, 1982 |
|
SITA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 28, 1982 |
|
SITA RAM Vs. SHAKUNTLA DEVI
|
March 17, 1982 |
|
SITA RAM Vs. STATE OF HARYANA
|
May 20, 1982 |
|
SITA RAM Vs. TAX RECOVERY OFFICER
|
March 19, 1982 |
|
SMT. INDERJIT KAUR Vs. BALBIR SINGH
|
August 31, 1982 |
|
SMT. JOGINDERO ALIAS GINDO AND ORS. Vs. SURAIN SINGH AND ORS.
|
March 12, 1982 |
|
SMT. KANTA RANI Vs. SHRI DARSHAN LAL
|
August 24, 1982 |
|
SMT. PARWATI AND OTHERS. Vs. SMT. SATYA WATI AND OTHERS
|
January 8, 1982 |
|
SMT. RAM DEVI Vs. SHRI KRISHAN LAL AND ORS.
|
July 27, 1982 |
|
SOHAN LAL Vs. STATE OF PUNJAB
|
August 25, 1982 |
|
SOHAN LAL VERMA Vs. STATE OF PUNJAB
|
June 4, 1982 |
|
SOHAN SINGH Vs. SHRI SURINDER NATH SARIN
|
January 25, 1982 |
|
SOM DASS (DECEASED) Vs. RIKHU DEV CHELA BAWA HAR JAGDASS NAROKARI
|
October 19, 1982 |
|
SONI WIDOW Vs. BAIJ NATH
|
March 2, 1982 |
|
STATE BANK OF INDIA Vs. QUALITY BREAD FACTORY
|
December 8, 1982 |
|
STATE BANK OF INDIA Vs. SONEPAT CENTRAL CO-OPERATIVE BANK LTD
|
April 1, 1982 |
|
STATE BANK OF INDIA Vs. HARYANA RUBBER INDUSTRIES (PVT ) LTD
|
December 14, 1982 |
|
STATE BANK OF PATIALA Vs. AMAR NATH
|
January 15, 1982 |
|
STATE BANK OF PATIALA Vs. SHRI HAKAN SINGH AND ANOTHER
|
July 16, 1982 |
|
STATE OF HARYANA Vs. HARPAT AND ANOTHER
|
March 3, 1982 |
|
STATE OF HARYANA Vs. OM PARKASH
|
November 4, 1982 |
|
STATE OF HARYANA Vs. JAGDISH CHANDER
|
October 25, 1982 |
|
STATE OF HARYANA Vs. KIRPA RAM
|
March 26, 1982 |
|
STATE OF HARYANA Vs. CHANAN SINGH
|
October 29, 1982 |
|
STATE OF HARYANA Vs. RAMA NAND
|
January 25, 1982 |
|
STATE OF HARYANA Vs. ASHA RAM
|
September 3, 1982 |
|
STATE OF HARYANA Vs. RAM DHAN SON OF SADHU RAM
|
November 4, 1982 |
|
STATE OF HARYANA Vs. RAJINDER SINGH
|
November 11, 1982 |
|
STATE OF HARYANA AND ANOTHER Vs. JAGDISH SINGH AND ANOTHER
|
July 28, 1982 |
|
STATE OF PUNJAB Vs. JAI GOPAL
|
September 17, 1982 |
|
STATE OF PUNJAB Vs. CHARANJIT RAI JOSHI
|
March 16, 1982 |
|
STATE OF PUNJAB Vs. RAJ KUMAR
|
October 18, 1982 |
|
STATE OF PUNJAB Vs. SHER SINGH
|
January 14, 1982 |
|
STATE OF PUNJAB Vs. H S DHILLON
|
February 17, 1982 |
|
STATE OF PUNJAB Vs. DEVINDER PAL SINGH,
|
March 4, 1982 |
|
STATE OF PUNJAB Vs. KULDIP SINGH
|
August 2, 1982 |
|
STATE OF PUNJAB Vs. HARBANS LAL
|
August 6, 1982 |
|
STATE OF PUNJAB Vs. H S DHILLON
|
February 3, 1982 |
|
STATE OF PUNJAB Vs. NACHHATTAR SINGH
|
January 5, 1982 |
|
STATE OF PUNJAB Vs. SUBHASH CHANDER
|
March 12, 1982 |
|
STATE OF PUNJAB Vs. MOHINDER SINGH
|
March 31, 1982 |
|
STATE OF PUNJAB Vs. BHIM SAIN GOYAL AND ANOTHER
|
June 3, 1982 |
|
STATE OF PUNJAB Vs. RAM LAL
|
March 2, 1982 |
|
STATE OF PUNJAB Vs. JEET SINGH
|
November 11, 1982 |
|
STATE OF PUNJAB Vs. HARBANS SINGH
|
February 15, 1982 |
|
SUBA SINGH Vs. DEPUTY COMMISSIONER, JULLUNDUR
|
November 23, 1982 |
|
SUBASH CHANDER Vs. STATE OF PUNJAB
|
June 3, 1982 |
|
SUBASH CHANDER Vs. BANARSI LAL
|
August 23, 1982 |
|
SUBE SINGH AND OTHERS Vs. SUPERINTENDING ENGINEER AND OTHERS
|
September 28, 1982 |
|
SUBHASH CHAND Vs. KAUSHALYA DEVI
|
July 27, 1982 |
|
SUBHASH CHAND AND ANOTHER Vs. STATE OF HARYANA
|
July 20, 1982 |
|
SUBHASH EMBROIDERY WORKS Vs. UNION OF INDIA
|
February 23, 1982 |
|
SUBHASH KAUSHAL Vs. STATE OF PUNJAB
|
March 22, 1982 |
|
SUDARSHAN KUMAR CHADHA Vs. SAROJ RANI
|
August 27, 1982 |
|
SUDARSHAN KUMAR CHOPRA Vs. THE STATE OF HARYANAS
|
January 11, 1982 |
|
SUDESH KUMARI CHAWLA Vs. SUBHASH CHANDER CHAWLA
|
August 4, 1982 |
|
SUJAN SINGH Vs. SARAN SINGH
|
April 28, 1982 |
|
SUJAN SINGH Vs. SHOBHA NATH
|
July 21, 1982 |
|
SUJAN SINGH SADANA Vs. COMMISSIONER OF INCOME-TAX
|
January 4, 1982 |
|
SUJAN SINGH SADHANA Vs. MOHKAM CHAND JAIN
|
September 23, 1982 |
|
SUKHBIR PARSHAD Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1982 |
|
SUKHCHAIN KUMAR Vs. STATE OF PUNJAB
|
April 30, 1982 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 12, 1982 |
|
SUKHDEV SINGH SAGGU, B Vs. THE UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT INDIA, DEPARTMENT OI SCIENCE AND TECHNOLOGY, NEW DELHI 2. THE COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CHIEF ADMINISTRATOR, RAFI MARG, NEW DELHI. 3. THE CENTRAL SCIENTIFIC INSTRUMENTS ORGANISATIO
|
April 19, 1982 |
|
SUKHEMAJRA Vs. ASSISTANT DIRECTOR PANCHAYATS
|
October 5, 1982 |
|
SUKHI RAM Vs. STATE OF HARYANA
|
March 19, 1982 |
|
SUMER SINGH Vs. FINANCIAL COMMISSIONERREVENUEHARYANACHANDIGRAH
|
August 27, 1982 |
|
SUMITRA DEVI Vs. THE STATE OF HARYANA
|
September 28, 1982 |
|
SUMMAN SINGH Vs. STATE OF HARYANA
|
April 28, 1982 |
|
SUNDRA Vs. HARNAM SINGH
|
September 2, 1982 |
|
SUNHERI DEVI (DIED) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 29, 1982 |
|
SUPRITI DEAN Vs. PRATAP STEEL ROLLING MILLS PVT LTD
|
November 29, 1982 |
|
SURAJ BHAN Vs. MURARI LAL
|
February 19, 1982 |
|
SURAJ BHAN & OTHERS Vs. HANS RAJ & OTHERS
|
September 23, 1982 |
|
SURAJ PARKASH GUPTA Vs. BAR COUNCIL OF PB & HR
|
June 2, 1982 |
|
SURAKSHAT SINGH Vs. STATE OF PUNJAB
|
March 18, 1982 |
|
SURESH KUMAR Vs. STATE OF HARYANA
|
April 30, 1982 |
|
SURINDER CYCLE STORE Vs. STATE OF PUNJAB
|
April 26, 1982 |
|
SURINDER KUMAR Vs. PARSHADI
|
January 4, 1982 |
|
SURINDER SINGH Vs. STATE OF PUNJAB
|
December 3, 1982 |
|
SURINDERJIT SINGH Vs. KULDIP RAI THAPAR
|
August 23, 1982 |
|
SURJEET KAUR WIFE OF RAKHA SINGH Vs. LAXMI CHAND SON OF RAM BHAGAT
|
February 7, 1982 |
|
SURJI Vs. STATE OF HARYANA
|
July 15, 1982 |
|
SURJIF SINGH Vs. STATE OF HARYANA
|
November 4, 1982 |
|
SURJIT KAUR Vs. CHANAN DEVI
|
July 19, 1982 |
|
SURJIT KAUR Vs. NATHA SINGH
|
June 29, 1982 |
|
SURJIT KAUR AND OTHERS Vs. COLLECTOR, AGRARIAN, BHATINDA AND OTHERS
|
September 14, 1982 |
|
SURJIT SINGH BHATIA Vs. SEGALLA RAMULU AND ORS.
|
September 1, 1982 |
|
SURMUKH SINGH UPPAL Vs. COMMISSIONER OF INCOME-TAX
|
September 30, 1982 |
|
SURTA SINGH Vs. PRITAM SINGH
|
November 25, 1982 |
|
SUSHIL FLOUR DAL AND OIL MILLS Vs. CHIEF COMMISSIONER UNION TERRITORY
|
February 5, 1982 |
|
SUSHIL KUMAR Vs. STATE OF PUNJAB
|
July 12, 1982 |
|
SWARANJIT JAIN Vs. STATE OF PUNJAB
|
January 4, 1982 |
|
SYED ABDUL BASITH Vs. STATE OF HARYANA
|
November 5, 1982 |
|
TATA OIL MILLS COMPANY LTD. Vs. MANMOHAN VERMA
|
March 3, 1982 |
|
TEK CHAND Vs. DANNO DEVI
|
October 7, 1982 |
|
THAKAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 4, 1982 |
|
THAKKAR SINGH Vs. STATE OF PUNJAB
|
July 28, 1982 |
|
THE AMRITSAR CENTRAL CO-OPERATIVE CONSUMERS STORE LTD. Vs. THE STATE OF PUNJAB AND ORS.
|
February 24, 1982 |
|
THE JULLUNDUR CENTRAL COOPERATIVE BANK LTD., JULLUNDUR Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB CHANDIGARH AND OTHERS
|
August 20, 1982 |
|
THE JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR Vs. INDER SINGH
|
November 22, 1982 |
|
THE STATE OF PUNJAB AND ANR. Vs. MEWA SINGH SONAR
|
March 3, 1982 |
|
TIKAM DASS AND OTHERS Vs. PRITAM SINGH
|
January 8, 1982 |
|
TIKKA BALBIR SINGH BEDI Vs. STATE OF HARYANA
|
November 2, 1982 |
|
TIMBER (P ) LTD Vs. CONSERVATOR OF FORESTS
|
August 21, 1982 |
|
TIRATH RAM Vs. SMT. SUMITRA
|
August 17, 1982 |
|
TOTA SINGH Vs. THE STATE OF PUNJAB
|
March 31, 1982 |
|
TRILOK SINGH Vs. GANGA DEVI
|
October 18, 1982 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB
|
April 19, 1982 |
|
UNION OF INDIA Vs. GIRDHARI
|
January 8, 1982 |
|
UNION OF INDIA Vs. AMIN CHAND
|
May 19, 1982 |
|
UNION OF INDIA (UOI) Vs. DARSHAN SINGH AND ORS.
|
August 24, 1982 |
|
UNIQUE INDUSTRIES Vs. SUPERINTENDENT PREVENTION CENTRAL EXCISE COLLECTORATE
|
May 3, 1982 |
|
UNITED INDIA INSURANCE CO LTD Vs. JOGINDER SINGH
|
August 3, 1982 |
|
VARDHMAN SPINNING AND GENERAL MILLS LIMITED Vs. STATE
|
December 14, 1982 |
|
VASANDHA RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 16, 1982 |
|
VED PAUL ANAND Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
September 6, 1982 |
|
VEENA BHATIA Vs. RADHE SHAM
|
May 27, 1982 |
|
VIDAYA PARKASH Vs. STATE OF PUNJAB
|
May 15, 1982 |
|
VIDYA DHAR Vs. ONKAR NATH
|
January 6, 1982 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
September 15, 1982 |
|
VIJAY KUMAR Vs. RITA KUMARI
|
August 9, 1982 |
|
VIJAY KUMAR AND ORS. Vs. THE POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS.
|
July 12, 1982 |
|
VIJAY KUMAR DOGRA Vs. MUNICIPAL COMMITTEE, LUDHIANA AND ANOTHER
|
October 19, 1982 |
|
VINOD KUMAR Vs. KARAM CHAND
|
January 11, 1982 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
April 22, 1982 |
|
VINOD KUMAR SETHI Vs. STATE OF PUNJAB
|
March 30, 1982 |
|
VIRENDER KUMAR TULI Vs. ASHA RANI
|
August 13, 1982 |
|
VISHWA NATH SHARMA Vs. PUNJAB UNIVERSITY AND OTHERS
|
August 10, 1982 |
|
VISHWAKARMA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1982 |
|
WALAITI RAM Vs. HARBANS LAL
|
January 11, 1982 |
|
WARYAM SINGH AND SONS Vs. STATE OF PUNJAB
|
December 7, 1982 |
|
WAZIR CHAND KHANNA Vs. SHRI RAKHA RAM AGGARWAL
|
February 25, 1982 |
|
YASH PAL Vs. KEHAR SINGH
|
August 20, 1982 |
|
YASH PAUL Vs. VIJAY KUMARI
|
February 19, 1982 |
|
ZILA PARISHAD Vs. H S AHLUWALIA
|
December 16, 1982 |
|
ZORA SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
March 8, 1982 |
LOGIN