|
ABHEY KUMAR Vs. BRIJ MOHAN LAL
|
August 12, 1981 |
|
ABHEY RAM Vs. STATE OF HARYANA
|
July 21, 1981 |
|
ACHHAR SINGH Vs. DARBARA SINGH
|
November 6, 1981 |
|
ACHHAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 23, 1981 |
|
ACHHRA SINGH Vs. OM PARKASH GARG
|
February 23, 1981 |
|
AGYA PURI (DECEASED) CHELA ALBEL, PURI MAHANT & MOHTAM SMADH ALAKH PURI SADH SANAYASI Vs. NAHAR PURI KARNAIL PURI
|
November 17, 1981 |
|
AJANTA ELECTRICALS Vs. COLLECTOR CENTRAL EXCISE
|
May 25, 1981 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
May 6, 1981 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
November 13, 1981 |
|
AJIT SINGH DUTTA Vs. STATE OF PUNJAB
|
November 10, 1981 |
|
AJMER LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
May 25, 1981 |
|
AJMER SINGH Vs. REGISTRAR CO OP SOC P and H
|
April 8, 1981 |
|
ALLIED METAL PRODUCTS Vs. COMMISSIONER OF INCOME-TAX
|
May 25, 1981 |
|
AMAR CHAND Vs. SMT. VIDYA WATI & OTHERS
|
March 10, 1981 |
|
AMAR KAUR Vs. STATE OF PUNJAB AND ORS.
|
December 10, 1981 |
|
AMAR NATH Vs. PREM NATH
|
December 24, 1981 |
|
AMAR NATH Vs. JOGINDER SINGH AND ANOTHER
|
August 21, 1981 |
|
AMAR NATH Vs. STATE OF PUNJAB
|
May 18, 1981 |
|
AMAR NATH Vs. SHAKUNTALA
|
September 30, 1981 |
|
AMAR NATH ALIAS MOTHU Vs. KISHEN KAUR AND ANOTHER
|
May 21, 1981 |
|
AMAR NATH AND OTHERS Vs. HARI KRISHAN LAL
|
August 12, 1981 |
|
AMAR SINGH Vs. TEJ RAM
|
November 18, 1981 |
|
AMAR SINGH Vs. DALIP
|
March 12, 1981 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
May 6, 1981 |
|
AMARJIT ALIAS Vs. SUKVINDER SINGH
|
February 12, 1981 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
October 21, 1981 |
|
AMBALA BUS SYNDICATE PVT LTD Vs. STATE OF PUNJAB
|
December 3, 1981 |
|
AMBALA CANTT ELECTRIC SUPPLY CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 27, 1981 |
|
AMIN CHAND Vs. GIAN CHAND
|
August 25, 1981 |
|
AMRIT LAL WALIA Vs. BHAGWAN SINGH
|
September 9, 1981 |
|
AMRIT LAL WALIA Vs. BHAGWAN SINGH
|
June 1, 1981 |
|
ANAND DEVI Vs. STATE OF HARYANA
|
April 28, 1981 |
|
ANAND PARKASH Vs. BHAGWAN DAS
|
September 9, 1981 |
|
ANAND PARKASH Vs. BHARAT BHUSHAN RAI
|
June 3, 1981 |
|
ANANT RAM Vs. STATE OF HARYANA
|
October 30, 1981 |
|
ANIL KUMAR Vs. FOOD INSPECTOR, JIND
|
August 15, 1981 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
April 23, 1981 |
|
ARSAL SINGH ETC Vs. JITO, ETC
|
December 3, 1981 |
|
ARUN SPINNING MILLS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 19, 1981 |
|
ARVIND KAPOOR Vs. STATE OF PUNJAB
|
February 5, 1981 |
|
ARVINDER SINGH Vs. THE PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND OTHERS
|
June 2, 1981 |
|
ASHA RANI Vs. JAGDISH SINGH
|
January 21, 1981 |
|
ASHOK KUMAR Vs. GURDIAL SINGH
|
December 16, 1981 |
|
ASHOK KUMAR PANDHI Vs. STATE OF PUNJAB
|
January 7, 1981 |
|
ASIAN RUBBER AND PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
|
June 4, 1981 |
|
ATMA RAM Vs. KALA WATI
|
September 11, 1981 |
|
ATMA RAM SON OF CHAJJA RAM Vs. SHRI RAM SARUP GUPTA AND OTHERS
|
August 25, 1981 |
|
AVTAR SINGH Vs. PUNJAB STATE
|
August 19, 1981 |
|
AVTAR SINGH Vs. AMRIK SINGH
|
January 9, 1981 |
|
AZADI LAL KAPUR Vs. THE DIRECTOR, HEALTH SERVICES, HARYANA
|
October 12, 1981 |
|
B.K. BHALLA AND ORS. Vs. STATE OF PUNJAB ETC.
|
March 24, 1981 |
|
BABA BADRI DASS Vs. DHARMA
|
August 26, 1981 |
|
BABA PADAM GIR CHELA Vs. MURTI PARAS NATH DIGAMBER JAIN
|
April 6, 1981 |
|
BABU RAM Vs. RAM KRISHAN GILL
|
July 17, 1981 |
|
BACHAN LAL Vs. VIDYA WATI
|
May 26, 1981 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
February 24, 1981 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
January 13, 1981 |
|
BACHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
September 8, 1981 |
|
BADHAWA RAM Vs. STATE OF HARYANA
|
August 3, 1981 |
|
BAGGA SINGH Vs. GURDIAL SINGH
|
July 15, 1981 |
|
BAGICHA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
May 25, 1981 |
|
BAHADUR CHAND Vs. STATE OF HARYANA
|
May 14, 1981 |
|
BAKSHI RAM Vs. STATE OF HARYANA
|
January 20, 1981 |
|
BAL KISHAN JAIN Vs. INDIAN OVERSEAS BANK
|
February 3, 1981 |
|
BAL KRISHAN SONI Vs. THE STATE OF HARYANAS
|
August 27, 1981 |
|
BALBIR Vs. KUMARI SUDHA RANI
|
September 14, 1981 |
|
BALBIR KAUR Vs. NOVEX DRY CLEANERSPATIALA
|
December 9, 1981 |
|
BALBIR SINGH Vs. FINANCIAL COMMISSIONER
|
December 2, 1981 |
|
BALDEV KAUR Vs. AVTAR SINGH
|
May 20, 1981 |
|
BALDEV KRISHAN Vs. PURAN CHAND HAKIM
|
August 6, 1981 |
|
BALDEV PARSHAD Vs. SMT. CHANCHAL KUMARI
|
January 9, 1981 |
|
BALDEV RAJ Vs. JOGINDER SINGH AHLUWALIA AND OTHERS
|
August 11, 1981 |
|
BALDEV RAJ Vs. UNION OF INDIA
|
May 26, 1981 |
|
BALDEV RAJ SHARMA Vs. STATE OF HARYANA AND OTHERS
|
January 23, 1981 |
|
BALJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
April 27, 1981 |
|
BALKAR SINGH Vs. GURNAM SINGH
|
November 19, 1981 |
|
BALRAJ KUMAR MURRIA Vs. STATE OF PUNJAB
|
October 15, 1981 |
|
BALRAJ SINGH Vs. STATE OF PUNJAB
|
November 30, 1981 |
|
BALWINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
August 27, 1981 |
|
BANARASI DASS TALWAR Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR DIVISION
|
November 26, 1981 |
|
BANARSI DASS Vs. STATE OF PUNJAB
|
March 12, 1981 |
|
BANWARI AND ANOTHER Vs. MOHAB SINGH AND OTHERS
|
July 24, 1981 |
|
BARA SINGH Vs. CHAIN SINGH
|
December 9, 1981 |
|
BARKAT Vs. F C
|
January 21, 1981 |
|
BARKAT RAM Vs. COLLECTOR, FEROZEPORE ETC
|
October 19, 1981 |
|
BATALA CO-OPERATIVE SUGAR MILLS LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
February 12, 1981 |
|
BEANT SINGH, HEADMASTER, KHALSA HIGH SCHOOL, ROPAR Vs. STATE OF PUNJABS
|
November 20, 1981 |
|
BEHARI LAL AND OTHERS Vs. JAGAN NATH AND OTHERS
|
May 27, 1981 |
|
BENGAL NATIONAL TEXTILE MILS LTD Vs. M J TEXTILE AGENCIES
|
March 11, 1981 |
|
BHAG SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 3, 1981 |
|
BHAGAT SINGH Vs. COMMISSIONER FOR PUBLIC WORKS AND ANOTHER
|
October 7, 1981 |
|
BHAGAT SINGH (DR.) Vs. CHANCELLOR, PUNJABI UNIVERSITY AND ANR.
|
May 22, 1981 |
|
BHAGWAN DASS Vs. PREM CHAND SOOD
|
February 27, 1981 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
September 16, 1981 |
|
BHAGWANT SINGH Vs. KARAM CHAND
|
November 23, 1981 |
|
BHAGWANTI DEVI Vs. THE STATE OF HARYANAS
|
October 19, 1981 |
|
BHAL SINGH Vs. DIRECTOR OF PANCHAYATS
|
August 3, 1981 |
|
BHARTU Vs. RAM SARUP
|
March 26, 1981 |
|
BHIM SAIN Vs. LAXMI NARAIN
|
October 16, 1981 |
|
BHUPINDER KAUR Vs. AJAIB SINGH
|
September 10, 1981 |
|
BIKER SINGH Vs. SMT. GURMITO
|
August 20, 1981 |
|
BIKKAR SINGH Vs. MOHINDER KAUR
|
June 2, 1981 |
|
BIKRAM SINGH Vs. CHUNI LAL
|
August 17, 1981 |
|
BISHAN DASS Vs. SHEELA
|
August 4, 1981 |
|
BOHAR SINGH Vs. STATE OF PUNJAB
|
May 5, 1981 |
|
BOOTA SINGH AND OTHERS Vs. SAHI RAM AND OTHERS
|
November 9, 1981 |
|
BRAHAM PARKASH Vs. SHITAL PARSHAD
|
September 24, 1981 |
|
BRIJ BALABH SINGH Vs. STATE OF PUNJAB
|
June 1, 1981 |
|
BUDHAN DEVI Vs. DANESH KUMAR GUPTA
|
January 27, 1981 |
|
BUDHI PARKASH YADAV Vs. K C SHARMA
|
June 4, 1981 |
|
BUTA RAM Vs. STATE OF HARYANA
|
January 20, 1981 |
|
CAPITAL FOUNDRY AND ENGINEERING WORKS Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 1981 |
|
CAPTAIN JAGTAR SINGH Vs. SHRIMATI MANJIT KAUR
|
May 20, 1981 |
|
CHAMAN LAL Vs. STATE OF HARYANA
|
April 29, 1981 |
|
CHAMAN LAL GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
January 9, 1981 |
|
CHANAN DEVI W/O MOKAM CHAND JAIN Vs. BANSI DHAR AND OTHERS
|
October 1, 1981 |
|
CHANDER Vs. MADAN GOPAL
|
March 19, 1981 |
|
CHANDER BHAN Vs. FINANCIAL COMMISSIONERHARYANACHANDIGARH
|
November 3, 1981 |
|
CHANDU LAL (DECEASED) AND ORS Vs. S K CHHIBBER, IAS
|
August 7, 1981 |
|
CHARAN DAS Vs. STATE OF PUNJAB ETC
|
August 4, 1981 |
|
CHARAN SINGH ETC. Vs. STATE OF PUNJAB
|
May 14, 1981 |
|
CHARANJIT LAL Vs. RAM SARUP
|
May 29, 1981 |
|
CHATRA AND OTHERS Vs. BHANNA AND OTHERS
|
November 6, 1981 |
|
CHATRU AND OTHERS Vs. SURTA AND ANOTHER
|
October 30, 1981 |
|
CHHAJU RAM Vs. STATE OF HARYANA
|
July 15, 1981 |
|
CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL AND ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
November 3, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN N D AND COMPANY
|
April 10, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDER BHAN
|
February 9, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. SHASHI BALA JAIN
|
February 10, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. NEIMLA TEXTILE AND FINISHING MILLS PRIVATE LIMITED
|
February 23, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. OM PARKASH BIDHI CHAND
|
October 20, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. OM PARKASH BIDHI CHAND
|
February 12, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD
|
March 12, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. HIMALAYA WOOLLEN MILLS
|
March 12, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGADHRI ELECTRIC SUPPLY AND INDUSTRIAL CO
|
March 17, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. UNITED INDIA WOOLLEN MILLS
|
March 24, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. YAMUNA COLD STORAGE
|
February 4, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. JAY TEXTILE MILLS
|
January 13, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. N D RADHA KISHAN AND CO
|
April 10, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
April 21, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI BAI
|
April 29, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. ESS ESS KAY ENGINEERING CO PVT LTD
|
June 1, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. KHEM CHAND BAHADUR CHAND
|
June 4, 1981 |
|
COMMISSIONER OF INCOME-TAX Vs. KHEM CHAND BAHADUR CHAND
|
August 19, 1981 |
|
COMMISSIONER OF INCOME-TAX PATIALA Vs. PATRAM DASS RAJA RAM BERI
|
July 28, 1981 |
|
COURT ON ITS OWN MOTION Vs. SUKHVINDER SINGH
|
June 2, 1981 |
|
COURT ON ITS OWN MOTION Vs. COMRADE RAM PIARA
|
August 14, 1981 |
|
D.D. VASUDEVA Vs. THE STATE OF HARYANA AND OTHERS
|
May 13, 1981 |
|
DALIP CHAND Vs. PROMILA SHARMA
|
February 19, 1981 |
|
DALIP SINGH Vs. RAJ MALL
|
April 10, 1981 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
April 6, 1981 |
|
DALIP SINGH, GENERAL MANAGER Vs. STATE OF PUNJAB
|
October 7, 1981 |
|
DALIPA Vs. FINANCIAL COMMISSIONER
|
November 19, 1981 |
|
DALJIT SINGH Vs. GURMUKH DASS
|
April 21, 1981 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
February 3, 1981 |
|
DAULAT RAM Vs. CHHAJU RAM
|
August 7, 1981 |
|
DAYA WANTI Vs. SHRI PARSHOTAM DASS S/O GIAN CHAND
|
February 9, 1981 |
|
DAYA WANTI AND ORS. Vs. STATE OF PUNJAB
|
July 30, 1981 |
|
DES RAJ Vs. JAGDISH KAUR
|
September 21, 1981 |
|
DES RAJ Vs. RAM DHARI AND OTHERS
|
August 18, 1981 |
|
DES RAJ Vs. GANDHI MEMORIAL LIBRARY
|
February 12, 1981 |
|
DESA Vs. SADHU RAM
|
July 15, 1981 |
|
DEV KARAN DASS Vs. HANUMAN PARSHAD
|
September 28, 1981 |
|
DEV RAJ Vs. HARJIT KAUR
|
February 27, 1981 |
|
DEV RAJ Vs. PEPSU ROADWAYS TRANSPORT CORPORATION PATIALA AND OTHERS
|
March 18, 1981 |
|
DEV RAJ SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
May 21, 1981 |
|
DEVA SINGH Vs. DHARAM SINGH
|
March 6, 1981 |
|
DEVI DAYAL Vs. MANOHAR LAL
|
October 22, 1981 |
|
DEVINDER KUMAR SHARMA Vs. DEVI RANI
|
May 26, 1981 |
|
DEVINDER SINGH ASSTT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. STATE OF PUNJAB
|
April 10, 1981 |
|
DEVINDER SINGH TALWAR Vs. SMT. LOVELEEN KAUR
|
August 13, 1981 |
|
DEWAN GIAN CHAND Vs. COMMISSIONER OF INCOME-TAX
|
December 8, 1981 |
|
DHAN KAUR Vs. GURDIAL SINGH
|
February 12, 1981 |
|
DHANI RAM AND OTHERS Vs. MAHAVIR JAIN SHOE STORE KHANNA
|
December 11, 1981 |
|
DHAR Vs. MAHABIR PARSHAD
|
August 27, 1981 |
|
DHARAM CHAND Vs. MATHURA DASS
|
October 5, 1981 |
|
DHARAM VIR KHOSLA Vs. S HARPARAN SINGH, ADVOCATE, HOSHIARPUR
|
July 24, 1981 |
|
DIA LAL Vs. KESAR DASS
|
April 3, 1981 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
November 16, 1981 |
|
DIWAN CHAND Vs. THE STATE OF HARYANA AND ANOTHER
|
October 14, 1981 |
|
DOCTOR PARSHOTAM KUMAR MITTAL Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND OTHERS
|
October 22, 1981 |
|
DR. JAGJIWAN KUMAR CHOPRA Vs. SARDARNI MOHINDER KAUR
|
August 28, 1981 |
|
DR. JAI RAM SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 1981 |
|
DR. SURINDER PAL KAUR Vs. MOHINDER PARTAP DASS
|
May 13, 1981 |
|
ELECTRO STRIPS INDUSTRIES (P) LTD Vs. HARYANA FINANCIAL CORPORATION, CHANDIGARH
|
June 3, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MARKFED VANASPATI & ALLIED INDUSTRIES
|
September 29, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. D M OIL AND GENERAL INDUSTRIES
|
December 22, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI ONKAR NATH GUPTA
|
December 8, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S TRIPLEX DRY CLEANER, G.T. ROAD JULLUNDUR AND ANOTHER
|
October 22, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GEDORE TOOLS INDIA (P.) LTD.
|
December 3, 1981 |
|
EMPLOYEES STATE INSURANCE CORPORATION AND ANR. Vs. DHANDA ENGINEERS PRIVATE LIMITED
|
January 22, 1981 |
|
FAQIR CHAND Vs. UMRAO SINGH
|
February 20, 1981 |
|
FATEH CHAND WOOLLEN MILLS Vs. STATE OF PUNJAB
|
December 3, 1981 |
|
FEROZI LAL Vs. STATE OF HARYANA
|
July 22, 1981 |
|
FIRM CHANAN RAM Vs. SOHAN LAL AND OTHERS
|
September 16, 1981 |
|
FOOD SPECIALITIES LTD Vs. APPELLATE COLLECTOR CENTRAL EXCISE AND CUSTOMS
|
May 18, 1981 |
|
G.S. GILL Vs. STATE OF PUNJAB AND OTHERS
|
January 7, 1981 |
|
GAJJAN RAM Vs. DIVISIONAL CANAL OFFICER, ABOHAR DIVISION, ABOHAR, TESIL FAZILKA, DISTT. FEROZEPORE AND OTHERS
|
August 24, 1981 |
|
GAMDOOR SINGH Vs. STATE OF PUNJAB
|
February 26, 1981 |
|
GANPATI CHANDER GUPTA Vs. HARDWARI LAL
|
June 3, 1981 |
|
GAURI SHANKAR Vs. SANT RAM
|
May 21, 1981 |
|
GAURI SHANKAR VERMA Vs. STATE OF HARYANA
|
September 9, 1981 |
|
GIAN CHAND Vs. SHRIMATI SITA RANI
|
February 5, 1981 |
|
GIAN CHAND Vs. THE STATE OF PUNJAB
|
August 27, 1981 |
|
GIANI RAM Vs. SANSAR SINGH LAMBA
|
July 16, 1981 |
|
GIRDHARI LAL Vs. SANTOSH KUMARI
|
October 22, 1981 |
|
GOBIND RAM Vs. BAL KISHAN DASS
|
August 21, 1981 |
|
GOBIND RAM Vs. SHRIMATI KAUSHALYA RANI AND OTHERS
|
October 29, 1981 |
|
GOBIND SINGH Vs. HARI RAM
|
May 14, 1981 |
|
GOVERDHAN LAL ANAND Vs. PUSHPA ALIAS SHEELA
|
January 27, 1981 |
|
GRAM PANCHAYAT Vs. DEPUTY COMMISSIONER
|
June 1, 1981 |
|
GRAM PANCHAYAT (GRAM SABHA) DHADE Vs. MAHANT PRITAM SINGH CHELA KISHAN SINGH
|
July 29, 1981 |
|
GRAM PANCHAYAT POHKARWAS, BHIWANI Vs. CHANDI RAM AND ANOTHER
|
January 16, 1981 |
|
GRAM PANCHAYAT SAMMEWALI Vs. STATE OF PUNJAB
|
July 30, 1981 |
|
GRAM PANCHAYATKUNDLI Vs. STATE OF HARYANA
|
May 6, 1981 |
|
GRAM SABHA AND GRAM PANCHAYAT Vs. STATE OF HARYANA ETC
|
July 28, 1981 |
|
GRAM SABHA BALAD KALANAND Vs. SARWAN SINGH
|
March 19, 1981 |
|
GRAM SABHASHAHZADPUR Vs. STATE OF HARYANA
|
February 20, 1981 |
|
GRAM SABHAVILLAGE RANIA Vs. STATE OF PUNJAB
|
September 23, 1981 |
|
GROVER BROTHERS Vs. STATE OF PUNJAB
|
October 29, 1981 |
|
GUPTA PUMP STORE Vs. STATE OF HARYANA
|
February 11, 1981 |
|
GURBACHAN SINGH Vs. SH. CHAMAN LAL KAPUR
|
September 25, 1981 |
|
GURBAX SINGH Vs. UNION OF INDIA
|
September 21, 1981 |
|
GURDAS MAL AND ANR Vs. STATE OF PUNJAB AND ORS
|
February 13, 1981 |
|
GURDAS RAM Vs. DR. HANUMANT LAL RAIZADA
|
August 4, 1981 |
|
GURDEV SINGH Vs. THE STATE OF PUNJAB
|
May 11, 1981 |
|
GURDEV SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
April 20, 1981 |
|
GURDEV SINGH Vs. KEHAR SINGH
|
October 9, 1981 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 31, 1981 |
|
GURDIAL SINGH Vs. RAM SINGH SACHDEVA
|
September 1, 1981 |
|
GURDIT SINGH Vs. NATHA SINGH
|
August 24, 1981 |
|
GURINDER KAUR Vs. GURDEV SINGH SODHI
|
November 20, 1981 |
|
GURMAIL SINGH Vs. SURJIT KAUR
|
November 17, 1981 |
|
GURMIT KAUR @ PRITAM KAUR Vs. HARJIT SINGH
|
August 7, 1981 |
|
GURMIT RAM AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 1, 1981 |
|
GURMIT SINGH, CLERK, PUNJAB CIVIL SECRETARIAT Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB, AND ANR.
|
March 22, 1981 |
|
GURNAM SINGH Vs. AJIT SINGH
|
July 17, 1981 |
|
GURNARN SINGH Vs. CHAND KAUR
|
March 17, 1981 |
|
GURSHARANJIT SINGH Vs. STATE OF PUNJAB
|
April 21, 1981 |
|
GYERSIA LAL Vs. FINANCIAL COMMISSIONER HARYANA AND ORS.
|
March 10, 1981 |
|
H R GANDHI Vs. STATE OF HARYANA
|
August 5, 1981 |
|
HAKAM SINGH Vs. SARWAN SINGH AND ORS.
|
February 27, 1981 |
|
HANSO ALIAS HONEY Vs. DR. HARBHAJAN SINGH
|
September 24, 1981 |
|
HAQIQAT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
March 16, 1981 |
|
HARBANS LAL TANEJA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 22, 1981 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
February 25, 1981 |
|
HARBANS SINGH Vs. COMMISSIONER OF INCOME-TAX
|
March 2, 1981 |
|
HARBHAGAN KAUR Vs. BHAGWANT SINGH
|
September 10, 1981 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
July 29, 1981 |
|
HARDIT SINGH BHAGAT SINGH Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
November 4, 1981 |
|
HARDWARI LAL Vs. G D TAPASE
|
September 16, 1981 |
|
HARDWARI LAL Vs. SOHAN LAL
|
August 18, 1981 |
|
HARI Vs. PHOLA
|
July 16, 1981 |
|
HARI CHAND Vs. CHIEF SETTLEMENT COMMISSIONER, HARYANA
|
November 3, 1981 |
|
HARI CHAND Vs. BANWARI LAL
|
August 10, 1981 |
|
HARI PRASHAD GUPTA Vs. JITENDER KUMAR KAUSHIK
|
November 30, 1981 |
|
HARI RAM PARAS RAM Vs. STATE OF HARYANACHANDIGARH
|
September 18, 1981 |
|
HARI SHANKAR Vs. STATE OF PUNJAB AND ANOTHER
|
August 28, 1981 |
|
HARI SINGH Vs. ONKAR NATH
|
August 11, 1981 |
|
HARI SINGH Vs. MRS. HARMOHINDER KAUR
|
February 10, 1981 |
|
HARJAS RAI Vs. COMMISSIONER OF INCOME-TAX
|
April 28, 1981 |
|
HARNAM SINGH Vs. MANPREET SINGH BARARA
|
November 23, 1981 |
|
HARYANA FINANCIAL CORPORATION Vs. DEPRO FOODS LTD. (IN LIQUIDATION)
|
December 3, 1981 |
|
HAWA SINGH AND ANR. Vs. THE STATE OF HARYANA AND ORS.
|
March 24, 1981 |
|
HEM SINGH Vs. MEHNGA SINGH AND OTHERS
|
July 21, 1981 |
|
HIGHWAY MOTORS PRIVATE LIMITED Vs. STATE OF PUNJAB
|
September 22, 1981 |
|
HIMALAYA TRANSPORT SYNDICATE PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 14, 1981 |
|
HINDSONS P LTD Vs. STATE OF PUNJAB
|
November 6, 1981 |
|
HINDUSTAN MACHINE TOOLS LIMITED, PINJORE Vs. LABOUR COURT HARYANA
|
February 24, 1981 |
|
HIRA SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
September 11, 1981 |
|
HIRA SINGH Vs. THE STATE OF HARYANA
|
May 21, 1981 |
|
HOSHIARPUR AZAD TRANSPORTERS P LTD Vs. HOSHIARPUR EXPRESS TRANSPORT CO
|
July 16, 1981 |
|
HOSIERY INDUSTRY FEDERATION Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1981 |
|
INDER SINGH AND ANOTHER Vs. AMAR SINGH AND OTHERS
|
August 12, 1981 |
|
INDERJIT AND CO Vs. STATE OF PUNJAB
|
November 25, 1981 |
|
INDO SWISS TIME LIMITED Vs. UMRAO
|
February 23, 1981 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANOTHER Vs. M/S SEHGAL PAPER LTD. AND OTHERS
|
December 2, 1981 |
|
ISHAR DASS Vs. STATE OF HARYANA
|
January 20, 1981 |
|
ISHAR DASS Vs. STATE OF PUNJAB
|
October 23, 1981 |
|
ISHAR KAUR Vs. BANTA SINGH
|
November 6, 1981 |
|
ISHAR SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 10, 1981 |
|
ISHWAR CHANDER Vs. THE STATE OF HARYANA AND ANOTHER
|
October 21, 1981 |
|
J. M. SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
February 2, 1981 |
|
J. R. MANGAL Vs. UNION OF INDIA
|
August 6, 1981 |
|
JAGAN NATH AND OTHERS Vs. BHAGWANT SINGH AND OTHERS
|
February 6, 1981 |
|
JAGAT RAM Vs. STATE OF HARYANA
|
May 7, 1981 |
|
JAGAT SINGH Vs. HARBANS SINGH
|
November 26, 1981 |
|
JAGDISH RAI Vs. DALIP SINGH
|
August 4, 1981 |
|
JAGDISH SINGH Vs. PALVINDER KAUR
|
April 27, 1981 |
|
JAGIR KAUR Vs. BHIM SINGH
|
November 30, 1981 |
|
JAGIR SINGH Vs. BABOO SINGH
|
November 20, 1981 |
|
JAGMANDER DASS JAIN Vs. HARI KISHAN SUSHIL KUMAR
|
February 20, 1981 |
|
JAGMOHAN LAL Vs. THE STATE OF HARYANA AND OTHERS
|
September 30, 1981 |
|
JAGMOHAN LAL AND ANR. Vs. PALAK CHAND AND ORS.
|
May 4, 1981 |
|
JAGMOHAN SINGH Vs. STATE OF HARYANA
|
October 30, 1981 |
|
JAGROOP SINGH AND BALVIR KAUR Vs. THE GENERAL PUBLIC
|
February 16, 1981 |
|
JAI LAL Vs. DEPUTY COMMISSIONER-CUM COLLECTOR
|
July 31, 1981 |
|
JAI PARSHAD Vs. RAM SINGH AND OTHERS
|
November 24, 1981 |
|
JAIDEV SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 22, 1981 |
|
JAIKISHAN DASS AND OTHERS Vs. M/S. BRITISH MOTOR AND CYCLE MART AND ANOTHER
|
August 25, 1981 |
|
JAILAL Vs. VED PARKASH AND ANOTHER
|
September 22, 1981 |
|
JANTA COOPERATIVE SUGAR MILLS LTD Vs. UNION OF INDIA
|
December 10, 1981 |
|
JARNAIL SINGH Vs. THE STATE OF PUNJAB
|
October 1, 1981 |
|
JASWANT RAI Vs. NAZIR SINGH
|
August 17, 1981 |
|
JASWANT RAI TANEJA Vs. SMT. SATWANT KAUR AND OTHERS
|
November 25, 1981 |
|
JASWANT SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ANR.
|
August 4, 1981 |
|
JASWANT SINGH Vs. ISHAR SINGH
|
November 25, 1981 |
|
JASWANT SINGH Vs. SMT. NIRMAL DEVI
|
January 21, 1981 |
|
JASWANT SINGH MULTANI Vs. SUB-DIVISIONAL OFFICER CIVIL
|
September 16, 1981 |
|
JASWANT SINGH SHOP KEEPER, FEROZEPUR CANTT. Vs. CAPTAIN NAVEEN CHAND OF FEROZEPUR CANTT.
|
August 7, 1981 |
|
JATHEDAR JAGDEV SINGH Vs. STATE OF PUNJAB
|
July 15, 1981 |
|
JAY KARAN Vs. BHIM SAIN
|
August 27, 1981 |
|
JHALLA RAM Vs. GRAM SABHA KOSLI AND ANOTHER
|
October 21, 1981 |
|
JINDER SINGH ALIAS RAJINDER SINGH Vs. NAIB SINGH
|
August 17, 1981 |
|
JOGI RAM Vs. STATE OF HARYANA AND OTHERS
|
October 15, 1981 |
|
JOGINDER SINGH AND OTHERS Vs. SMT. SUSHILA DEVI AND OTHERS
|
November 27, 1981 |
|
KAIL SINGH Vs. STATE OF PUNJAB, ANR.
|
August 6, 1981 |
|
KAILASH CHAND GUPTA Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
|
June 2, 1981 |
|
KAILASH NATH MEHTE Vs. THE STATE OF PUNJAB AND OTHERS
|
October 29, 1981 |
|
KALA RANI Vs. COMMISSIONER OF INCOME-TAX
|
February 5, 1981 |
|
KANSHI RAM Vs. ILLAQA MAGISTRATE CHARKHI DADRI
|
September 1, 1981 |
|
KANSHI RAM WADHWA Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1981 |
|
KAPUR CHAND Vs. STATE OF PUNJAB AND ANOTHER
|
January 27, 1981 |
|
KARAM CHAND Vs. SMT. DHAN DEVI (DECEASED) REPRESENTED BY L.RS.
|
August 7, 1981 |
|
KARAM CHAND AND ANOTHER Vs. GIANI JANAK SINGH
|
February 4, 1981 |
|
KARAM CHAND S/O NATHU RAM Vs. RAM PARKASH WATCH REPAIRER
|
August 6, 1981 |
|
KARAM SINGH Vs. JAGTA
|
August 21, 1981 |
|
KARAM SINGH Vs. STATE OF PUNJAB
|
August 1, 1981 |
|
KARAM SINGH Vs. RAM PIARI
|
September 21, 1981 |
|
KARNAIL SINGH Vs. MUKHTIAR KAUR
|
May 7, 1981 |
|
KARNAIL SINGH Vs. FINANCIAL COMMISSIONER
|
November 3, 1981 |
|
KARTAR KAUR Vs. STATE OF PUNJAB
|
February 6, 1981 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
February 4, 1981 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 14, 1981 |
|
KARTAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
October 21, 1981 |
|
KARTAR SINGH Vs. PUNJAB STATE AND ORS.
|
February 17, 1981 |
|
KARTAR SINGH Vs. S.D.M. AND ANR.
|
March 25, 1981 |
|
KASHMIRI LAL Vs. STATE OF HARYANA
|
April 21, 1981 |
|
KASHMIRL LAL Vs. SHILA DEVI
|
September 28, 1981 |
|
KASTURI LAL Vs. DR. B.K. S. BEDI
|
August 12, 1981 |
|
KASTURI LAL Vs. THE STATE OF PUNJAB
|
August 25, 1981 |
|
KAUSHALAYA DEVI AND OTHERS Vs. HARDEV SINGH
|
August 26, 1981 |
|
KEWAL KRISHAN Vs. SMT. JANKI DEVI
|
August 17, 1981 |
|
KHATTAR KILN CO Vs. COMMISSIONER OF INCOME-TAX
|
February 5, 1981 |
|
KHUSBASH SINGH SANDHU Vs. STATE OF PUNJAB
|
May 29, 1981 |
|
KHUSBASH SINGH SANDHU, P.C.S. DISTRICT TRANSPORT OFFICER, BHATINDA Vs. THE STATE OF PUNJAB
|
May 20, 1981 |
|
KIRAN CINEMA PATTI Vs. SUB-DIVISIONAL OFFICER CIVIL PATTIDISTRICT AMRITSAR
|
September 17, 1981 |
|
KIRPAL SINGH Vs. UNDER SECRETARY, DEPARTMENT OF CO-OPERATION, PUNJAB
|
October 7, 1981 |
|
KISHAN LAL Vs. THE STATE OF PUNJAB
|
September 24, 1981 |
|
KRISHAN DEVI Vs. GIAN KAUR
|
March 26, 1981 |
|
KRISHAN KAPOOR AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
March 4, 1981 |
|
KRISHAN LAL Vs. THE STATE OF PUNJAB
|
August 31, 1981 |
|
KRISHAN LAL Vs. THE STATE OF HARYANA
|
February 19, 1981 |
|
KUNDAN LAL Vs. TEJBIR SINGH D.S.P., KAITHAL
|
May 27, 1981 |
|
KUNJPURA KILN CO Vs. COMMISSIONER OF INCOME-TAX
|
February 5, 1981 |
|
L D ARORA Vs. SUSHILA DEVI
|
September 3, 1981 |
|
LABH KAUR Vs. AMRIK SINGH, HEAD CONSTABLE NO 91
|
September 21, 1981 |
|
LABH SINGH Vs. CHUNI LAL
|
March 16, 1981 |
|
LACHHMAN SINGH Vs. JOGINDER KAUR
|
January 16, 1981 |
|
LADY DR. ASHA BAWA Vs. SMT. CHAMPA DHAWAN AND ANOTHER
|
January 19, 1981 |
|
LAKHBIR CHAND AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
February 2, 1981 |
|
LAKHI AND OTHERS Vs. SHAM LAL
|
January 2, 1981 |
|
LAKHI MAL Vs. MANAK LAL
|
September 3, 1981 |
|
LAKSHMI COMMERCIAL BANK LTD Vs. HANS RAJ SAYAL
|
February 26, 1981 |
|
LAKSHMI DEVI AND ANOTHER Vs. STATE OF PUNJAB
|
October 19, 1981 |
|
LAL CHAND AND ANOTHER Vs. SURJAN SINGH
|
September 16, 1981 |
|
LAL SINGH Vs. STATE OF PANJAB
|
April 8, 1981 |
|
LALA RAM Vs. R R BAINSWAL
|
January 16, 1981 |
|
LALIT ENGINEERING WORKS AND ANOTHER Vs. RAM KISHORE AND OTHERS
|
May 19, 1981 |
|
LALL CHAND KALRA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1981 |
|
LEELA WATI Vs. STATE OF PUNJAB
|
March 13, 1981 |
|
LEHNA SINGH AND OTHERS Vs. RAM SINGH AND OTHERS
|
August 3, 1981 |
|
LEKHI AND ORS. Vs. SHAM LAL AND ORS.
|
January 20, 1981 |
|
LILA KRISHAN Vs. STATE OF HARYANA
|
November 30, 1981 |
|
M S ISLAM Vs. STATE OF HARYANA
|
August 21, 1981 |
|
M/S HYDERABAD ASBASTOS CEMENT PRODUCTS., LTD. BALLABGARH Vs. THE REGIONAL DIRECTOR, E.S.I. CORPORATION, CHANDIGARH AND OTHERS
|
September 30, 1981 |
|
M/S INDIAN SULP ACID INDUSTRIES LTD. Vs. GURJIT SINGH PARTNER GURU NANAK CONSTRUCTION COMPANY AMRITSAR
|
December 18, 1981 |
|
M/S MATCHLESS BEAUTY CORNER AND ANOTHER Vs. SMT. DEVINDER KAUR
|
September 14, 1981 |
|
M/S NEW COTTON MILLS NARWANA DISTRICT JIND Vs. THE SALES TAX TRIBUNAL HARYANA THROUGH ITS CHAIRMAN AT CHANDIGARH AND OTHERS
|
November 13, 1981 |
|
M/S UTTAM SINGH INDERJIT SINGH Vs. RAM GOPAL KALIA
|
August 6, 1981 |
|
M/S. VIDAR HOSIERY WORKS LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 1981 |
|
MADAN GOPAL GARG Vs. PIARA SINGH DEPUTY DIRECTOR FOOD AND SUPPLIES AND ANOTHER
|
March 13, 1981 |
|
MADAN LAL Vs. THE STATE OF PUNJAB
|
May 15, 1981 |
|
MADAN LAL (DECEASED) AND OTHERS Vs. SMT. SHANTI NANDA
|
August 10, 1981 |
|
MADAN LAL AND OTHERS Vs. DIL SINGH
|
September 28, 1981 |
|
MADAN LAL LOHIA Vs. PARMESHWARI DASS
|
February 9, 1981 |
|
MADAN LAL PAWAN KUMAR Vs. PUNJAB STATE
|
February 5, 1981 |
|
MADAN MOHAN AWASTHI Vs. SECRETARY CO-OP. DEPARTMENT AND ORS.
|
February 20, 1981 |
|
MADAN MOHAN GOEL Vs. STATE OF HARYANA AND OTHERS
|
February 2, 1981 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB
|
March 16, 1981 |
|
MAHABIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 1981 |
|
MAHAN SINGH AND ANR. Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS AND ORS.
|
March 26, 1981 |
|
MAHANT GURNAM SINGH ETC Vs. MAHANT HARDIAL SINGH
|
March 12, 1981 |
|
MAHANT SWARAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
February 24, 1981 |
|
MAHLA SINGH Vs. THE SUPERINTENDING ENGINEER (CANAL) AND ORS.
|
July 20, 1981 |
|
MAHLA SINGH Vs. THE STATE OF PUNJAB
|
September 9, 1981 |
|
MAJOR NARANJAN SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
April 28, 1981 |
|
MAKHAN LAL Vs. THE STATE OF HARYANA
|
September 1, 1981 |
|
MANAGING COMMITTEE OF SHRI S.S. HARBHAGWAN SCHOOL, SAMANA (DISTT. PATIALA) Vs. THE STATE OF PUNJAB AND OTHERS
|
February 20, 1981 |
|
MANJIT KAUR Vs. SURINDER SINGH ANAND
|
February 16, 1981 |
|
MANJIT KAUR Vs. NIRMAL SINGH
|
May 20, 1981 |
|
MANJU Vs. ALLAH DIA AND ANOTHER
|
November 13, 1981 |
|
MANMOHAN LAL Vs. JOGA SINGH
|
February 19, 1981 |
|
MANOHAR LAL Vs. SMT. SURAJ KUMARI
|
May 26, 1981 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
June 4, 1981 |
|
MARKET COMMITTEE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
January 7, 1981 |
|
MARTHA A J BROWN Vs. AMRIT JASPER BROWN
|
September 24, 1981 |
|
MARUTI LIMITED Vs. B.G. SHIRKE AND COMPANY AND ORS.
|
September 11, 1981 |
|
MATA DIN Vs. ADDITIONAL DISTRICT JUDGE, NARNAUL AND OTHERS
|
September 30, 1981 |
|
MATHURA DASS Vs. RAM PIARI
|
October 30, 1981 |
|
MATHURA DASS KUNDAL LAL Vs. STATE OF PUNJAB
|
September 24, 1981 |
|
MATTU SINGH ALIAS MATOO RAM ALIAS MATIA SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
July 15, 1981 |
|
MAYA RAM Vs. RAM KISHAN
|
April 27, 1981 |
|
MAYA SINGH Vs. STATE OF PUNJAB
|
July 16, 1981 |
|
MEHAR CHAND Vs. TILAK RAJ GIRDHAR
|
August 14, 1981 |
|
MEHAR CHAND Vs. THE ADDITIONAL LABOUR COURT, CHANDIGARH AND ANOTHER
|
September 14, 1981 |
|
MEHAR CHAND Vs. NACHHATRA
|
May 19, 1981 |
|
MEJA SINGH Vs. KARAM SINGH
|
January 28, 1981 |
|
MESSRS EAST PUNJAB TRADERS Vs. SHRI GURPIARE LAL SAGGAR
|
September 11, 1981 |
|
MESSRS RAJA INDUSTRIES, JHAJJAR, DISTRICT ROHTAK Vs. THE STATE OF HARYANA AND ANOTHER
|
July 14, 1981 |
|
MIHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 1981 |
|
MILKHI RAM Vs. KEWAL SINGH
|
October 5, 1981 |
|
MILKHI RAM MATHRA DASS Vs. DES RAJ AMAR NATH
|
September 4, 1981 |
|
MOHAN SINGH CHATWAL, EX Vs. STATE OF PUNJAB
|
October 16, 1981 |
|
MOHINDER KUMAR Vs. STATE OF PUNJAB
|
March 9, 1981 |
|
MOHINDER SINGH Vs. COLLECTOR KARNAL
|
July 16, 1981 |
|
MOHINDER SINGH Vs. JOGINDER KAUR
|
May 1, 1981 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
June 1, 1981 |
|
MOHINDER SINGH JUBBAL Vs. GRINDLAYS BANK LTD
|
December 18, 1981 |
|
MOOL CHAND AND ORS. Vs. PIR TIRATH NATH CHELA GIR REVAIL NATH AND ORS.
|
February 19, 1981 |
|
MRS. KIRAN BHATIA Vs. DALJIT BHATIA
|
November 25, 1981 |
|
MST. DEVKI DEVI Vs. KARTAR SINGH
|
March 30, 1981 |
|
MST. JAL KAUR Vs. PRITAM SINGH AND OTHERS
|
August 10, 1981 |
|
MUKHTIAR KAUR ALIAS MARO Vs. JARNAIL SINGH ALIAS MARA SINGH
|
May 7, 1981 |
|
MUKHTIAR SINGH Vs. DIRECTOR PANCHAYATS PUNJAB CHANDIGARH
|
April 29, 1981 |
|
MUKHTIAR SINGH Vs. THE STATE OF PUNJAB
|
May 1, 1981 |
|
MUKHTIAR SINGH Vs. DIRECTOR PANCHAYATS, PUNJAB AND OTHERS
|
April 9, 1981 |
|
MULAKH RAJ Vs. MOHAN LAL
|
July 13, 1981 |
|
MULKH RAJ Vs. HARI CHAND AND AND ANOTHER
|
August 20, 1981 |
|
MULKH RAJ Vs. SHRI SHIV KUMAR AND OTHERS
|
August 31, 1981 |
|
MUNICIPAL COMMITTEE MOGA Vs. INDER MAL
|
July 28, 1981 |
|
MUNICIPAL COMMITTEE SAMRALA Vs. PUNJAB WAKF BOARD
|
November 23, 1981 |
|
MUNICIPAL CORPORATION OF JULLUNDUR CITY Vs. UNION OF INDIA
|
February 25, 1981 |
|
MURARI Vs. PEHLAD
|
August 14, 1981 |
|
MURTI Vs. SURJEET SINGH
|
May 12, 1981 |
|
MUSSADI LAL Vs. UNION OF INDIA & ORS.
|
March 26, 1981 |
|
N.K. VIJ Vs. SH. KAMAL KAPUR
|
December 7, 1981 |
|
NACHATTAR SINGH Vs. STATE OF PUNJAB
|
May 18, 1981 |
|
NACHHATTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 5, 1981 |
|
NAGINDER SINGH, TEACHING ASSISTANT, PUNJAB UNIVERSITY Vs. THE PUNJAB UNIVERSITY CHANDIGARH AND OTHERS
|
June 1, 1981 |
|
NAGRIK SABHA HISSAR Vs. MUNICIPALITY HISSAR
|
July 15, 1981 |
|
NAND KISHORE Vs. STATE OF PUNJAB ORS.
|
August 10, 1981 |
|
NAND LAL Vs. STATE OF PUNJAB
|
October 19, 1981 |
|
NAND LAL Vs. TAX RECOVERY OFFICER RANGE-II
|
September 11, 1981 |
|
NAND RAM Vs. STATE OF PUNJAB
|
November 2, 1981 |
|
NANDU MAL DURGA DASS MOGA Vs. LEKH RAJ
|
January 20, 1981 |
|
NAR SINGH DASS KHOSLA Vs. UNION OF INDIA AND OTHERS
|
August 25, 1981 |
|
NARAIN DASS AND ORS Vs. OM PARKASH ETC
|
December 2, 1981 |
|
NARAIN SINGH Vs. BAKSON LABORATORIES
|
July 28, 1981 |
|
NARAINA Vs. ISWAR SINGH
|
November 17, 1981 |
|
NARANJAN SINGH Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION
|
October 29, 1981 |
|
NARESH KUMAR Vs. STATE OF PUNJAB
|
April 10, 1981 |
|
NARESH KUMAR JOSHI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 7, 1981 |
|
NARINDER KUMAR Vs. STATE OF HARYANA
|
November 19, 1981 |
|
NARINDER SINGH Vs. DEVINDER SINGH
|
November 30, 1981 |
|
NASIB LAL, HEAD CLERK Vs. STATE OF PUNJAB
|
October 20, 1981 |
|
NATHA SINGH Vs. GURDIAL SINGH
|
August 25, 1981 |
|
NATHU RAM AND OTHERS Vs. JUG LAL (DIED) AND REPRESENTED BY HIS L.R.S. ATMA RAM SON OF JUG LAL
|
August 13, 1981 |
|
NATHU RAM AND OTHERS Vs. SUDHIR KUMAR PURI
|
November 3, 1981 |
|
NATHU RAM SHIV NARAIN Vs. COMMISSIONER OF INCOME-TAX
|
November 5, 1981 |
|
NATIONAL INSURANCE CO. LTD., (UNIT CALENDONIAN) NEW DELHI-I AND ANOTHER Vs. MRS. SARLA GUPTA AND OTHERS
|
July 24, 1981 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. ROMESH CHANDER AGGARWAL
|
May 12, 1981 |
|
NAUSHERA Vs. STATE OF HARYANA
|
March 10, 1981 |
|
NAZAR SINGH Vs. THE STATE OF PUNJAB
|
October 7, 1981 |
|
NAZAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 20, 1981 |
|
NAZIR SINGH Vs. THE STATE OF PUNJAB
|
February 9, 1981 |
|
NEELAM DEVI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
June 2, 1981 |
|
NEERU VERMA Vs. PARVINDER KAUR AULAKH
|
January 28, 1981 |
|
NEMI CHAND Vs. RAO VIJAY PAL SINGH AND OTHERS
|
September 2, 1981 |
|
NEW BIJLI FOUNDRY Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1981 |
|
NEW PIAR BUS SERVICE Vs. AJIT SINGH AND ORS.
|
March 16, 1981 |
|
NIHAL CHAND Vs. MATHURA
|
November 2, 1981 |
|
NIRANJAN KAUR Vs. NIRBIGAN KAUR
|
June 4, 1981 |
|
NIRMAL Vs. BRIJ MOHAN
|
November 4, 1981 |
|
NIRMALA Vs. ISHWAR CHANDER
|
March 2, 1981 |
|
NOHAR CHAND Vs. ISHWAR SINGH
|
January 19, 1981 |
|
OM PARKASH Vs. DATA RAM
|
July 29, 1981 |
|
OM PARKASH Vs. FATTU RAM AND ANOTHER
|
August 12, 1981 |
|
OM PARKASH Vs. THE STATE OF PUNJAB
|
April 7, 1981 |
|
OM PARKASH Vs. PAL CHAND
|
February 12, 1981 |
|
OM PARKASH AND ANOTHER Vs. SARUP SINGH
|
March 11, 1981 |
|
OM PARKASH AND OTHERS Vs. SADHU RAM
|
November 18, 1981 |
|
OM PARKASH PAHIL Vs. THE STATE OF HARYANA AND OTHERS
|
October 20, 1981 |
|
OM PARKASH SHARMA Vs. STATE OF HARYANA AND OTHERS
|
September 1, 1981 |
|
ONKAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
October 15, 1981 |
|
P. C. WADHWA Vs. STATE OF HARYANA
|
September 16, 1981 |
|
PADAM PARSHAD JAIN Vs. ATMA RAM
|
January 19, 1981 |
|
PAHARA SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE BEHBAL KALAN AND OTHERS
|
March 17, 1981 |
|
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1981 |
|
PARAS RAM Vs. KAMLESH
|
September 24, 1981 |
|
PARAS RAM AND OTHERS Vs. KUMARI NIRMAL AND OTHERS
|
January 27, 1981 |
|
PARDEEP KUMAR Vs. PUNJAB UNIVERSITY CHANDIGARH
|
July 15, 1981 |
|
PARKASH CHAND Vs. HARBHAJAN SINGH
|
May 11, 1981 |
|
PARKASH CHAND Vs. STATE OF PUNJAB
|
November 26, 1981 |
|
PARKASH CHAND ETC Vs. KISHAN CHAND ETC
|
October 14, 1981 |
|
PARKASH DEVI Vs. COMMISSIONER OF WEALTH-TAX
|
November 10, 1981 |
|
PARMAL SINGH Vs. GURGA
|
October 16, 1981 |
|
PARMESHWARI DASS Vs. STATE OF PUNJAB
|
December 10, 1981 |
|
PARSANA RAM AND ANR. Vs. JEET RAM AND ORS.
|
January 7, 1981 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
February 6, 1981 |
|
PEPSU ROAD TRANSPORT CORPORATION LTD., PATIALA Vs. BHAGWAN DASS MITTAL
|
August 17, 1981 |
|
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
|
April 29, 1981 |
|
PERAL MECH ENGG AND FOUNDRY WORKS Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1981 |
|
PHULA SINGH Vs. GRAM PANCHAYAT SHERON
|
October 30, 1981 |
|
PRAN NATH AND ANOTHER Vs. SHRI HARSHARAN SINGH AND OTHERS
|
August 12, 1981 |
|
PREM LAL KAPUR Vs. THE STATE OF PUNJAB
|
August 21, 1981 |
|
PREM SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
July 16, 1981 |
|
PREM SINGH ALIAS PREM AND ANOTHER Vs. THE STATE OF PUNJAB
|
October 19, 1981 |
|
PREM SINGH DEVI DITIA MAL Vs. MUNICIPAL COMMITTEE, KAITHAL AND ANOTHER
|
November 23, 1981 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
January 5, 1981 |
|
PRITAM SINGH Vs. THE COLLECTOR SIRSA AND ANR.
|
May 16, 1981 |
|
PRITAM SINGH Vs. THE COLLECTOR SIRSA AND ORS.
|
February 16, 1981 |
|
PRITAM SINGH GILL Vs. STATE OF PUNJAB
|
August 26, 1981 |
|
PRITHIPAL SINGH Vs. MAGH SINGH
|
October 1, 1981 |
|
PUNJAB BOOK CENTRE Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
March 11, 1981 |
|
PUNJAB CHEMI PLANTS LTD. Vs. G. S MALHOTRA
|
September 30, 1981 |
|
PUNJAB NATIONAL BANK Vs. LAXMI CHAND SUNDER DASS
|
September 15, 1981 |
|
PUNJAB RUBBER AND ALLIED INDUSTRIES Vs. UNION OF INDIA
|
September 2, 1981 |
|
PUNJAB STATE Vs. SATNAM SINGH
|
August 3, 1981 |
|
PUNJAB WAKF BOARD Vs. CHANDER BHAN
|
November 4, 1981 |
|
PURAN CHAND Vs. SWARN SINGH
|
February 20, 1981 |
|
PURAN SINGH Vs. RAM LOK
|
November 25, 1981 |
|
PURAN SINGH TAILOR MASTER Vs. RAM MURTI
|
August 12, 1981 |
|
PUSHKAR RAJ Vs. STATE OF PUNJAB
|
February 20, 1981 |
|
PYARE LAL CHOHAN Vs. PUNJAB UNIVERSITY CHANDIGARH
|
March 5, 1981 |
|
RADHEY SHAM Vs. LABOUR COURT ROHTAK
|
January 20, 1981 |
|
RAISON TAILORS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 2, 1981 |
|
RAJ KUMAR Vs. SUDERSHAN DEVI
|
August 17, 1981 |
|
RAJ KUMAR Vs. SMT. RAVINDER DEVI
|
February 17, 1981 |
|
RAJ KUMAR Vs. MOHINDER KAUR ALIAS KANTA RANI
|
February 25, 1981 |
|
RAJ KUMAR JAIN Vs. MEHNGA RAM BHANDARI & ANOTHER
|
March 19, 1981 |
|
RAJ LATTA Vs. RAJINDER SINGH AND ORS.
|
September 10, 1981 |
|
RAJA RAM TREHAN Vs. PRINCIPAL SUDARSHAN SINGH MALVA KHALSA HIGHER SECONDARY SCHOOL
|
March 18, 1981 |
|
RAJESH GUPTA Vs. SH. MAHABIR PARSHAD
|
March 31, 1981 |
|
RAJESH KUMAR SON OF SHRI LABHU RAM Vs. KULWANT RAI
|
September 27, 1981 |
|
RAJPAL Vs. MUNNI ALIAS HOSHIARI DEVI
|
February 2, 1981 |
|
RAJVINDER SINGH Vs. STATE OF PUNJAB
|
September 16, 1981 |
|
RAKAM SINGH Vs. JAGAT SINGH
|
November 23, 1981 |
|
RAKESH DUA Vs. MRS. SHOBA DUA
|
February 23, 1981 |
|
RAKESH KAUSHAL Vs. NEERA TALWAR WIFE OF RAKESH KAUSHAL
|
February 13, 1981 |
|
RAKHA RAM Vs. STATE OF PUNJAB
|
July 28, 1981 |
|
RAM AVTAR AGGARWAL Vs. STATE OF HARYANA
|
October 21, 1981 |
|
RAM DASS Vs. SUKHDEV KAUR
|
April 7, 1981 |
|
RAM DASS Vs. THE ZILA PARISHAD, HOSHIARPUR
|
October 12, 1981 |
|
RAM DHAN Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 1981 |
|
RAM DHAN Vs. MANSA RAM
|
August 25, 1981 |
|
RAM DIYA Vs. ADDL DISTT JUDGE, ROHTAK
|
September 11, 1981 |
|
RAM GOPAL Vs. STATE OF HARYANA
|
February 12, 1981 |
|
RAM GOPAL AND OTHERS Vs. BAI KRISHAN MUZTAR AND ANOTHER
|
November 25, 1981 |
|
RAM JANESHWAR Vs. RESHAM DEVI AND OTHERS
|
September 2, 1981 |
|
RAM KARAN Vs. AMRIT LAL
|
April 24, 1981 |
|
RAM KISHAN Vs. THE STATE OF HARYANA AND ORS.
|
October 20, 1981 |
|
RAM KISHAN Vs. CHIRANJI
|
September 24, 1981 |
|
RAM KISHAN Vs. HARJINDER SINGH AND OTHERS
|
August 20, 1981 |
|
RAM KISHAN Vs. STATE OF PUNJAB
|
January 1, 1981 |
|
RAM KUMAR Vs. THE STATE OF PUNJAB
|
September 11, 1981 |
|
RAM KUMAR Vs. THE STATE OF HARYANA
|
February 3, 1981 |
|
RAM LAL KHURANA Vs. STATE OF PUNJAB
|
September 16, 1981 |
|
RAM LAL SUNDA AND ORS. Vs. SANTOSH KUMARI SOOD
|
March 31, 1981 |
|
RAM MURTI Vs. SMT. SHANTI DEVI
|
March 11, 1981 |
|
RAM NARAIN Vs. STATE OF PUNJAB
|
October 14, 1981 |
|
RAM NIWAS Vs. RAKESH KUMAR
|
July 16, 1981 |
|
RAM PARKASH Vs. SURINDER SHARMA
|
April 29, 1981 |
|
RAM PARKASH Vs. STATE OF PUNJAB
|
August 7, 1981 |
|
RAM PIARI Vs. KAUSHALAYA DEVI
|
March 6, 1981 |
|
RAM PIARI AND ORS. Vs. JAGAN NATH
|
October 30, 1981 |
|
RAM RAKHI AND ORS. Vs. THE LAND ACQUISITION TRIBUNAL AND ORS.
|
July 17, 1981 |
|
RAM SARAN DASS, EXECUTIVE ENGINEER Vs. THE STATE OF HARYANAS
|
October 12, 1981 |
|
RAM SARUP Vs. STATE OF HARYANA
|
February 4, 1981 |
|
RAM SINGH Vs. GANGA PARSHAD
|
February 24, 1981 |
|
RAM SINGH Vs. THE STATE OF HARYANA
|
March 18, 1981 |
|
RAM SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, AMBALA AND ANOTHER
|
April 27, 1981 |
|
RAM SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
September 28, 1981 |
|
RAMA NAND Vs. STATE OF HARYANA
|
February 9, 1981 |
|
RAMESHWAR Vs. NAND KAUR ETC
|
May 6, 1981 |
|
RAMESHWAR Vs. JAI LAL
|
November 5, 1981 |
|
RAMZANI Vs. ABAD SHAH
|
November 30, 1981 |
|
RANJIT RAM Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
May 15, 1981 |
|
RANJIT SINGH Vs. SMT. CHANDRANI PURI AND OTHERS
|
April 8, 1981 |
|
RANJIT SINGH Vs. MUNICIPAL COMMITTEE
|
February 17, 1981 |
|
RANJNA KUMARI Vs. NAND KISHORE
|
May 20, 1981 |
|
RATI RAM Vs. SHIV CHARAN
|
July 23, 1981 |
|
RATTAN ALIAS RATTAN LAL Vs. MOTI SAGAR
|
August 29, 1981 |
|
RATTAN SINGH Vs. D.R. KAPUR
|
May 13, 1981 |
|
RAVDEEP KAUR Vs. THE STATE OF PUNJAB AND ORS.
|
July 28, 1981 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 19, 1981 |
|
RESHAM SINGH Vs. STATE
|
March 23, 1981 |
|
RIKHI RAM Vs. MUNICIPAL COMMITTEE AMRITSAR
|
November 9, 1981 |
|
ROOP LAL SON OF DULA SINGH Vs. SMT. GULAB DEVI
|
August 7, 1981 |
|
ROSHAN LAL Vs. CHARANJI LAL JAIN AND OTHERS
|
December 15, 1981 |
|
ROSHAN LAL GARG Vs. RAM LAL
|
March 31, 1981 |
|
RUKUM-UD-DIN Vs. DHARAM PAL
|
August 17, 1981 |
|
RULDU Vs. PRABHU DAYAL
|
November 18, 1981 |
|
RULIA RAM Vs. NIRANJAN SINGH AND OTHERS
|
October 9, 1981 |
|
RULIA RAM Vs. THE STATE OF HARYANA
|
February 17, 1981 |
|
RUR SINGH AND ORS. Vs. THE COLLECTOR AGRARIAN AND ANR.
|
January 20, 1981 |
|
RUSTAM, ETC. Vs. THE FINANCIAL COMMISSIONER, ETC.
|
September 29, 1981 |
|
S TARLOK SINGH Vs. SEWA SINGH
|
September 29, 1981 |
|
S. DILBAGH SINGH JOHAL AND ANOTHER Vs. STANDARD WOOD CRAFT INDUSTRIES
|
December 16, 1981 |
|
S. S. BEDI Vs. PUNJAB PUBLIC SCHOOL AND ANOTHER
|
June 4, 1981 |
|
S.C. CHAUDHARY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 9, 1981 |
|
S.S. KALSI, SUPERINTENDING ENGINEER Vs. M.L. SEHGAL, SUPERINTENDING ENGINEER AND OTHERS
|
February 19, 1981 |
|
S.S. MARWAH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
October 21, 1981 |
|
SADHA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
February 25, 1981 |
|
SADHU RAM Vs. DR. BHAGAT SINGH
|
August 24, 1981 |
|
SAIN DASS Vs. LACHHMAN DAS
|
February 12, 1981 |
|
SANGAM KNITTING WORKS Vs. MASTER & CO ETC
|
April 1, 1981 |
|
SANT SINGH Vs. DARSHAN KUMAR JAIN
|
November 30, 1981 |
|
SANTOKH SINGH AND ANOTHER Vs. M/S. SATPAL JAYANTI PARSHAD
|
January 29, 1981 |
|
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1981 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1981 |
|
SARDAR MOHAMMED Vs. REGISTRAR CO-OPERATIVE SOCIETIES HARYANA CHANDIGARH
|
May 11, 1981 |
|
SARDAR SINGH Vs. DALIP KAUR
|
May 19, 1981 |
|
SARDAR SINGH Vs. PUNJAB WAKF BOARD, AMBALA CANTT
|
October 20, 1981 |
|
SARDARA AND OTHERS Vs. KARAM SINGH AND OTHERS
|
July 21, 1981 |
|
SARDARA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
July 22, 1981 |
|
SARDARI LAL Vs. SMT. KALAWANTI
|
August 6, 1981 |
|
SARDARI LAL ANANDS Vs. THE STATE OF PUNJAB END OTHERS
|
August 31, 1981 |
|
SARDARNI MOHINDER KAUR Vs. CHIEF COMMISSIONER
|
August 26, 1981 |
|
SARDUL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 4, 1981 |
|
SARUP KRISHAN & OTHERS Vs. SHRI CHHAJU RAM & ANOTHER
|
March 10, 1981 |
|
SAT NARAIN AND ORS. Vs. BHARAT BHUSHAN AND ORS.
|
May 8, 1981 |
|
SAT PAL KAPOOR Vs. STATE OF PUNJAB AND ANOTHER
|
September 15, 1981 |
|
SAT PAL MAHAJAN Vs. RAM PARKASH
|
September 16, 1981 |
|
SAT PAUL VERMA Vs. AMAR NATH
|
February 12, 1981 |
|
SATISH KUMAR Vs. PUNJAB STATE CO OP BANK LTD
|
March 11, 1981 |
|
SATISH KUMAR SOOD Vs. GAYATRI SOOD, JUNIOR MISTRESS
|
March 2, 1981 |
|
SATYA NARAIN GUPTA Vs. GULAB
|
November 26, 1981 |
|
SATYA PAL SHARMA Vs. THE DIRECTOR, ANIMAL HUSBANDRY HARYANA AND ANOTHER
|
January 28, 1981 |
|
SH. MADAN MOHAN AGGARWAL Vs. SMT. MANSADEVI AND OTHERS
|
September 29, 1981 |
|
SH. MALKIAT SINGH Vs. UNION OF INDIA AND OTHERS
|
May 1, 1981 |
|
SH. N.K. VIJ Vs. KAMAL KAPOOR
|
December 25, 1981 |
|
SHADI RAM AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 3, 1981 |
|
SHAHAH Vs. RADHEY SHYAM BANSAL AND ANOTHER
|
May 13, 1981 |
|
SHAKUNTALA DEVI Vs. AMAR NATH
|
September 30, 1981 |
|
SHAKUNTLA RANI Vs. BALDEV RAJ
|
August 13, 1981 |
|
SHAM LAL Vs. AJIT SINGH AND ANOTHER
|
March 18, 1981 |
|
SHAM LAL AND OTHERS Vs. SHRI BALDEV RAJ
|
August 6, 1981 |
|
SHAMSHER SINGH Vs. COLLECTOR KURUKESHETRA AND ORS.
|
March 27, 1981 |
|
SHAMSHER SINGH AND OTHERS Vs. STATE OF HARYANA
|
November 24, 1981 |
|
SHANKAR LAL Vs. STATE OF HARYANA
|
November 3, 1981 |
|
SHANKAR LAL MISHRA Vs. GURDIT SINGH AND ANOTHER
|
September 15, 1981 |
|
SHANKER SINGH (DIRECTOR) HOSHIARPUR CENTRAL CO-OP BANK LTD , HOSHIARPUR Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, JULLUNDUR DIVISION AND OTHERS
|
October 15, 1981 |
|
SHANTI DEVI Vs. SUBASH CHANDER BHATIA
|
May 26, 1981 |
|
SHANTI DEVI Vs. MAYA DEVI AND OTHERS
|
September 14, 1981 |
|
SHANTI NARAIN Vs. JAI DAYAL AND ORS.
|
January 5, 1981 |
|
SHARMA Vs. CHANDER KUMAR SHARMA
|
September 11, 1981 |
|
SHASHI BALA Vs. SUDESH KUMAR
|
January 6, 1981 |
|
SHAYAM LAL (DECEASED) REPRESENTED BY L.RS. Vs. NANAK CHAND
|
May 5, 1981 |
|
SHAYAMI Vs. STATE OF HARYANA
|
February 19, 1981 |
|
SHEO SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA ETC
|
July 31, 1981 |
|
SHER SINGH Vs. BALRAJ KUMAR SOOD
|
January 29, 1981 |
|
SHER SINGH Vs. ROSHANI DEVI ETC
|
September 23, 1981 |
|
SHIBHU METAL WORKS Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANR.
|
November 25, 1981 |
|
SHINDERPAL KAUR Vs. SWARN SINGH
|
June 2, 1981 |
|
SHISHU Vs. STATE OF HARYANA
|
October 6, 1981 |
|
SHIV CHARANJIT, PATWARI Vs. STATE OF PUNJAB
|
July 23, 1981 |
|
SHIV DATT SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
November 6, 1981 |
|
SHIV DAYAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 1981 |
|
SHIV DIAL Vs. SMT. DALJIT KAUR
|
October 7, 1981 |
|
SHIV RAM, DISPENSERS Vs. STATE OF PUNJABS
|
October 30, 1981 |
|
SHIV SINGH Vs. STATE OF PUNJAB
|
December 21, 1981 |
|
SHRI AMIR CHAND Vs. SHRI RAM RATTAN
|
August 7, 1981 |
|
SHRI BALDEV SINGH RANDHAWA Vs. SMT. BHUPINDER KAUR RANDHAWA
|
August 21, 1981 |
|
SHRI D. D. SEHGAL Vs. PUNJAB NATIONAL BANK AND OTHERS
|
May 20, 1981 |
|
SHRI DEVINDER KUMAR SHARMA Vs. SMT DEVI RANI
|
May 26, 1981 |
|
SHRI JANAK RAJ Vs. SAFAI MAZDOOR UNION REGD., JULLUNDUR AND OTHERS
|
November 30, 1981 |
|
SHRI MADAN MOHAN AGGARWAL AND OTHERS Vs. THE PUNJAB AND HARYANA HIGH COURT AND OTHERS
|
February 11, 1981 |
|
SHRI R.A. BOGA AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
September 10, 1981 |
|
SHRI R.K. DHIR, PCS ESTATE/OFFICER URBAN ESTATES Vs. THE STATE OF PUNJAB AND ORS.
|
July 27, 1981 |
|
SHRI SARASWATI SPINNING MILLS Vs. GHERU LAL BAL CHAND ABOHAR
|
April 21, 1981 |
|
SHRI SURAJ BHAN Vs. GOPI CHAND AND ANOTHER
|
August 18, 1981 |
|
SHRIMATI KRISHNA WATI SETH Vs. THE COMPETENT AUTHORITY (URBAN CEILING OFFICER) AMRITSAR AND OTHERS
|
June 4, 1981 |
|
SHRIMATI SANTOSH KUMARI Vs. SHRIMATI PUSHPA DEVI
|
August 10, 1981 |
|
SHRIMATI SATYA KUMARI Vs. SHRI AJUDHIA PARSHAD
|
January 28, 1981 |
|
SHRIMATI UDHAM KAUR Vs. HARBANS
|
December 15, 1981 |
|
SHRIMATI URMILA DEVI GUPTA Vs. THE MUNICIPAL COMMITTEE, FARIDABAD AND OTHERS
|
November 13, 1981 |
|
SIRI KISHAN Vs. MEM CHAND
|
October 9, 1981 |
|
SIRI KRISHAN JINDAL Vs. REGISTRAR DEPUTY COMMISSIONERDISTRICT PATIALA
|
September 11, 1981 |
|
SIRI RAM Vs. AIR COM. MAHABIR CHAND
|
April 9, 1981 |
|
SIRI RAM GUPTA Vs. JUGAL KISHORE AND OTHERS
|
October 1, 1981 |
|
SIS RAM Vs. SUKH LAL
|
October 22, 1981 |
|
SITA RAM, SUB INSPECTOR OF POLICE Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
January 19, 1981 |
|
SMT. BALWANT KAUR Vs. SHRI BAHADUR SINGH
|
September 8, 1981 |
|
SMT. BHANI ALIAS BHAN KAUR Vs. THE STATE OF HARYANA AND ANR.
|
July 14, 1981 |
|
SMT. BHURO AND ORS. Vs. THE PUNJAB STATE AND ORS.
|
January 15, 1981 |
|
SMT. BIMLA Vs. MUKHTIAR SINGH
|
April 1, 1981 |
|
SMT. CHHINA DEVI Vs. SHRI V.P. JOHAR AND OTHERS
|
May 28, 1981 |
|
SMT. DHANESH BALA Vs. SEWA RAM ETC.
|
August 10, 1981 |
|
SMT. GEETA AND ANOTHER Vs. ASHOK KUMAR
|
December 8, 1981 |
|
SMT. HARBHAJAN KAUR Vs. LT. COL. BHAGWANT SINGH
|
September 10, 1981 |
|
SMT. JANAK RANI AND OTHERS Vs. SHRI RAM NATH AND ANOTHER
|
August 13, 1981 |
|
SMT. JITO Vs. BUTA
|
January 7, 1981 |
|
SMT. KAMALBI Vs. JASMAL
|
February 13, 1981 |
|
SMT. KAMLA DEVI AND OTHERS Vs. M/S. B.L. NAGPAL AND SONS AND ANOTHER
|
September 22, 1981 |
|
SMT. KAMLA KANTA Vs. AJIT SINGH
|
August 28, 1981 |
|
SMT. KRISHNA RANI Vs. CHUNI LAL GULATI
|
August 21, 1981 |
|
SMT. MANORAM SHARMA Vs. SH. BALDEV CHAND JAGOTA
|
September 24, 1981 |
|
SMT. POONAM BATRA Vs. SH. DARSHAN SINGH
|
August 4, 1981 |
|
SMT. PRITAM KAUR Vs. TIRATH RAM
|
March 24, 1981 |
|
SMT. RAM KANTA Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA AT CHANDIGARH AND OTHERS
|
November 18, 1981 |
|
SMT. RAM RAKHI AND ANOTHER Vs. SUBHASH CHANDER KOHLI
|
January 5, 1981 |
|
SMT. RAMA RANI KHANNA AND ANOTHER Vs. SMT. PRITAM KAUR AND ANOTHERS
|
December 21, 1981 |
|
SMT. RAVI KANTA JAIN Vs. PIONEER ARMS COMPANY ETC.
|
March 24, 1981 |
|
SMT. SANTOSH KUMARI Vs. JASWANT RAI
|
August 6, 1981 |
|
SMT. SHAKUNTLA DEVI Vs. RAMJI LAL
|
March 23, 1981 |
|
SOHALU Vs. THE STATE OF HARYANA
|
March 13, 1981 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
April 23, 1981 |
|
SOWARNO DEVI Vs. TILAK RAM
|
December 11, 1981 |
|
SQRN LEADER P S KHER Vs. KAMAL-NAINJIT KAUR
|
June 3, 1981 |
|
STATE Vs. HANS RAJ
|
September 7, 1981 |
|
STATE BANK OF INDIA Vs. KASHMIR ART PRINTING PRESS SIRSA
|
February 12, 1981 |
|
STATE OF HARYANA Vs. CHANDGI
|
August 17, 1981 |
|
STATE OF HARYANA Vs. AZAD SINGH AND ANOTHER
|
December 4, 1981 |
|
STATE OF HARYANA Vs. SAWAN RAM
|
December 9, 1981 |
|
STATE OF PUNJAB Vs. DR. RAVINDER SINGH GREWAL AND ANOTHER
|
April 20, 1981 |
|
STATE OF PUNJAB Vs. GURJIT SINGH AND ANOTHER
|
April 30, 1981 |
|
STATE OF PUNJAB Vs. DEEPAK THEATRE DHURI
|
April 3, 1981 |
|
STATE OF PUNJAB Vs. B.D. SONI
|
May 14, 1981 |
|
STATE OF PUNJAB Vs. MANGAT RAM
|
December 7, 1981 |
|
STATE OF PUNJAB AND ORS. Vs. TIKKA SINGH CONSTABLE AND ORS.
|
April 21, 1981 |
|
STATE OF PUNJABS Vs. CAPTAIN RATTAN PAL SHARMA
|
December 3, 1981 |
|
STATE, (U T ,) CHD Vs. SURJAN SINGH
|
December 25, 1981 |
|
SUBASH CHANDER Vs. SUBASH CHANDER ANAND
|
September 22, 1981 |
|
SUBHADRA DEVI Vs. EAK RAJ
|
February 19, 1981 |
|
SUDERSHAN KUMAR CHHIBER Vs. BALDEV RAJ
|
February 27, 1981 |
|
SUDERSHAN KUMAR KHURANA Vs. DEEPAK
|
March 2, 1981 |
|
SUDESH KUMAR S/O BAKHSHI R/O DELHI Vs. THE STATE OF PUNJAB
|
September 15, 1981 |
|
SUKHDEV PARSHAD Vs. STATE OF HARYANA
|
September 30, 1981 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
October 12, 1981 |
|
SUKHEV SINGH Vs. ROOP CHAND
|
November 20, 1981 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB
|
February 25, 1981 |
|
SUKHWINDER SINGH, P.T.I., GOVERNMENT HIGH SCHOOL, RANBIR PURA, DISTRICT PATIALA AND ORS. Vs. THE STATE OF PUNJAB, ETC.
|
February 11, 1981 |
|
SULTAN Vs. STATE OF HARYANA
|
May 29, 1981 |
|
SULTAN AND ANOTHER Vs. SHAYM LAL AND ANOTHER
|
October 21, 1981 |
|
SURAJ BHAN Vs. SOM PARKASH
|
May 29, 1981 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
January 13, 1981 |
|
SURESH KUMAR Vs. JAGJIT SINGH
|
February 13, 1981 |
|
SURJA Vs. STATE OF HARYANA
|
May 27, 1981 |
|
SURJIT KAUR Vs. MAKHAN SINGH AND ORS.
|
December 9, 1981 |
|
SURJIT SINGH Vs. THE STATE OF PUNJAB
|
August 27, 1981 |
|
SURRINDER KUMAR AND ANOTHER Vs. HANS RAJ AND OTHERS
|
February 27, 1981 |
|
SURTI LAL Vs. SUDESH KUMARI
|
July 23, 1981 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
December 18, 1981 |
|
SWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 27, 1981 |
|
SWARN SINGH Vs. STATE OF PUNJAB
|
September 10, 1981 |
|
SWATANTRA BHARAT WOOLLEN MILLS, PANIPAT Vs. SHAM LAL SHARMA
|
December 2, 1981 |
|
TANTIA DHARAMSHALA TRUST Vs. HAKAM MAL
|
May 19, 1981 |
|
TAPA CO-OP MARKETING-CUM-PROCESSING SOCIETY LTD , TAPA Vs. GURDEV SINGH
|
August 4, 1981 |
|
TARA SINGH Vs. BHAGAT SINGH
|
November 16, 1981 |
|
TARAWANTI Vs. GURMEL SINGH
|
August 13, 1981 |
|
TARSEM SINGH Vs. MEHNGA SINGH
|
September 15, 1981 |
|
TAZUDDIN Vs. MUSADDI LAL
|
June 3, 1981 |
|
TEJ PAL Vs. THE STATE OF PUNJAB
|
January 5, 1981 |
|
TEJ SARUP Vs. SURJIT SINGH
|
January 1, 1981 |
|
TEJA SINGH Vs. CHHOTO
|
May 18, 1981 |
|
TEJA SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
March 16, 1981 |
|
TEJA SINGH Vs. STATE OF HARYANA AND ORS
|
October 12, 1981 |
|
TEK CHAND Vs. TEK CHAND SUPERINTENDENT OF POLICE
|
April 12, 1981 |
|
TERENCE VALENTINE ROSE Vs. LYNETTEE IRENE
|
December 23, 1981 |
|
THAKUR AMAR SINGH Vs. MEHANGA RAM BHANDARI & ANOTHER
|
March 18, 1981 |
|
THE DELHI CLOTH AND GENERAL MILLS CO. LTD. & ANOTHER Vs. OM PARKASH
|
April 6, 1981 |
|
THE JALLALABAD ZAMINDRA CO Vs. THE STATE OF PUNJAB AND OTHERS
|
October 29, 1981 |
|
THE KARNAL CENTRAL CO Vs. THE STATE OF HARYANA AND OTHERS
|
April 22, 1981 |
|
THE MOHINDERGARH CENTRAL CO Vs. MAHEUDERPAL
|
June 4, 1981 |
|
THE NAWANSHAHR PRIMARY COOPERATIVE AND MORTGAGE BANK, LTD., NAWANSHAHER Vs. STATE OF PUNJAB
|
October 16, 1981 |
|
THE NAZOOL LAND CO-OPERATLVE SOCIETIES SCHEDULED CASTES LTD. Vs. THE STATE OF PUNJAB AND ORS.
|
July 14, 1981 |
|
THE PAMALI JADO COMPANY OP. AGRICULTURAL SERVICE SOCIETY Vs. MEGHA SINGH
|
May 14, 1981 |
|
THE PUNJAB UNIVERSITY, CHANDIGARH Vs. SH. KANWAL MARWAH
|
April 2, 1981 |
|
THE STATE OF HARYAN Vs. S.N. KAPOOR (DECEASED) THROUGH HIS L.RS.
|
May 27, 1981 |
|
THORU RAM Vs. UNDER SECRETARY DEVELOPMENT (I) CO-OPERATIVE DEPARTMENT, PUNJAB AND OTHERS
|
November 13, 1981 |
|
TIRLOK CHAND Vs. MAHANT PIARA NAND
|
August 21, 1981 |
|
UDEY RAM Vs. FATEH SINGH
|
December 11, 1981 |
|
UGRA SAIN Vs. THE STATE OF HARYANAS
|
July 14, 1981 |
|
UJAGAR SINGH Vs. STATE OF HARYANA
|
July 15, 1981 |
|
UMRAO Vs. HAR DATT
|
September 16, 1981 |
|
UMRAO SINGH Vs. MEHAR CHAND
|
September 1, 1981 |
|
UNION OF INDIA Vs. ARSHAD
|
October 14, 1981 |
|
UNION OF INDIA Vs. JAGWANT SINGH
|
August 19, 1981 |
|
UNION OF INDIA Vs. SHRI KRISHAN KUMAR
|
August 31, 1981 |
|
UNION OF INDIA AND ANOTHER Vs. K. N. S. SIDHU
|
November 13, 1981 |
|
UNION TERRITORY OF CHANDIGARH Vs. SARDARA SINGH
|
May 29, 1981 |
|
URMILA DEVI GUPTA Vs. MUNICIPAL COMMITTEE FARIDABAD
|
November 13, 1981 |
|
USHA, W/O CHANDER PARKASH Vs. CHANDER PARKASH
|
January 21, 1981 |
|
V. N. SAREEN Vs. THE STATE BANK OF PATIALA AND ANOTHER
|
December 9, 1981 |
|
V.P. PURI & ANOTHER Vs. HANS RAJ & OTHERS
|
March 6, 1981 |
|
VARDMAN SPINNING AND GENERAL MILLS LTD Vs. UNION OF INDIA
|
September 4, 1981 |
|
VAS DEV Vs. SHRI GIRDHARI LAL
|
February 5, 1981 |
|
VED PARKASH Vs. OM PARKASH NIRWANIA
|
May 1, 1981 |
|
VED PARKASH AND ANOTHER Vs. SH. KHARAITI LAL
|
September 24, 1981 |
|
VEENA JAMES Vs. KEWAL KRISHNA JAMES
|
September 24, 1981 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
April 7, 1981 |
|
VINOD KUMAR VIRMANI AND OTHERS Vs. THE PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 27, 1981 |
|
VIR SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
July 13, 1981 |
|
VIROCHAN Vs. RAM SARAN DASS
|
October 19, 1981 |
|
WASSAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
July 31, 1981 |
|
WAZIR CHAND Vs. RAKHA RAM AGGARWAL
|
February 2, 1981 |
|
WAZIR CHAND ETC Vs. STATE OF PUNJAB ETC
|
July 17, 1981 |
|
WORKMEN OF THE BHAKRA MANAGEMENT BOARD, ELECTRICAL WING, BHAKRA, AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
October 6, 1981 |
|
WORKMEN OF THE PUNJAB STATE ELECTRICITY BOARD Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
|
July 13, 1981 |
|
YASHVIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
October 1, 1981 |
|
ZORA SINGH Vs. KEHAR SINGH
|
August 27, 1981 |