|
ADALAT SON OF PALO Vs. BJIRO ALIAS MOHINDER KAUR
|
September 10, 1980 |
|
AFGAN BUS SERVICE Vs. GURBACHAN SINGH
|
May 5, 1980 |
|
AGGARWAL MILLS Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1980 |
|
AHMED MUSTAFA Vs. SULEMAN AND ANR.
|
April 8, 1980 |
|
AJAIB SINGH Vs. SH. KRISHAN SAROOP, DY. REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
|
April 10, 1980 |
|
AJIT KAUR Vs. PUNJAB STATE
|
May 30, 1980 |
|
AJIT SINGH Vs. SECRETARY TO THE PUNJAB GOVERNMENT AND OTHERS
|
September 10, 1980 |
|
AJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
March 6, 1980 |
|
AJIT SINGH Vs. THE STATE OF PUNJAB
|
March 18, 1980 |
|
AJIT SINGH, SUPERINTENDENT AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 1980 |
|
AJMER SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH
|
August 6, 1980 |
|
AJMER SINGH, SUB INSPECTOR, POLICE Vs. STATE OF HARYANA
|
July 24, 1980 |
|
AMAR BIR SINGH AND ORS. Vs. MAHA RISHI DAYANAND UNIVERSITY ROHTAK AND ORS.
|
May 9, 1980 |
|
AMAR CHAND Vs. THE STATE
|
August 1, 1980 |
|
AMAR DUTT SHARMA Vs. OM PARKASH
|
November 12, 1980 |
|
AMAR NATH Vs. PIARE LAL
|
January 29, 1980 |
|
AMAR NATH Vs. THE STATE OF PUNJAB
|
November 18, 1980 |
|
AMAR NATH CHHIBA Vs. NARINDER KUMAR
|
September 23, 1980 |
|
AMAR NATH MOUDGIL Vs. KEHAR SINGH
|
April 29, 1980 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
October 17, 1980 |
|
AMAR SINGH Vs. DEPUTY COMMISSIONER
|
March 15, 1980 |
|
AMARJIT SANDHU Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 1980 |
|
AMIN CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX, AMRITSAR II.
|
March 15, 1980 |
|
AMIN CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1980 |
|
AMRIT LAL WALIA Vs. BHAGWAN SINGH
|
September 29, 1980 |
|
AMRIT SAGAR KASHYAP Vs. CHIEF COMMISSIONER, UNION TERRITORY AND ANR.
|
April 3, 1980 |
|
ANGURI DEVI Vs. BANARSI DASS
|
October 15, 1980 |
|
ARJAN DASS Vs. MARKET COMMITTEE, HISSAR
|
April 21, 1980 |
|
ARJAN SINGH Vs. PARMALI
|
January 30, 1980 |
|
ARTHI BAI Vs. KALU RAM
|
February 23, 1980 |
|
ASHOK KUMAR Vs. UNION TERRITORY OF CHANDIGARH
|
April 11, 1980 |
|
ASHOK KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
April 16, 1980 |
|
ASHOK NARAIN SHARMA ENGINEERING STORE Vs. STATE BANK OF PATIALA
|
January 10, 1980 |
|
ASHWANI KUMAR KAUSHIK AND ANR. Vs. RAM RATTAN AND ORS.
|
May 2, 1980 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 4, 1980 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 27, 1980 |
|
ATLAS CYCLE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA.
|
October 28, 1980 |
|
ATMA RAM Vs. SHYAM SUNDER
|
November 17, 1980 |
|
ATMA RAM Vs. RAM SARUP GUPTA
|
December 8, 1980 |
|
ATMA RAM Vs. ACHRA SINGH
|
March 21, 1980 |
|
ATMA SINGH Vs. STATE OF PUNJAB
|
July 14, 1980 |
|
AUTAR SINGH Vs. KHETA SINGH
|
April 2, 1980 |
|
AUTO AND METAL ENGINEERINGS Vs. UNION OF INDIA
|
October 28, 1980 |
|
AUTO PISTON MANUFACTURING COMPANY PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 18, 1980 |
|
AVINASH CHANDER Vs. STATE OF PUNJAB AND ANR.
|
May 17, 1980 |
|
AVTAR SINGH Vs. ADDL GENERAL ASSISTANT
|
April 16, 1980 |
|
AVTAR SINGH Vs. SANT LAL
|
September 11, 1980 |
|
B S DANEWALIA Vs. UNION OF INDIA
|
May 1, 1980 |
|
B.S. JAIN AND ANR. Vs. STATE OF HARYANA AND ORS.
|
October 8, 1980 |
|
BABU RAM Vs. MAKHAN SINGH
|
July 30, 1980 |
|
BABU SINGH Vs. RAJINDER LAL KAPOOR
|
October 8, 1980 |
|
BACHAN SINGH Vs. NARINDER ELECTRICAL
|
April 29, 1980 |
|
BACHITTAR SINGH Vs. GURNAM KAUR
|
January 23, 1980 |
|
BACHITTAR SINGH Vs. RAM DASS BHASIN
|
July 23, 1980 |
|
BAIJ NATH Vs. COMMISSIONER OF INCOME-TAX
|
August 19, 1980 |
|
BAINS CO-OPERATIVE THRIFT AND CREDIT SOCIETY Vs. STATE OF PUNJAB
|
February 13, 1980 |
|
BAL BROTHERS PVT LTD Vs. S TARA SINGH
|
February 29, 1980 |
|
BAL KAUR AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, ULLUNDUR AND OTHERS
|
February 6, 1980 |
|
BAL KISHAN Vs. STATE TRANSPORT COMMISSIONER HARYANA CHANDIGARH
|
February 29, 1980 |
|
BAL SINGH Vs. SWARAN SINGH
|
July 23, 1980 |
|
BALAK RAM Vs. THE STATE OF HARYANA
|
July 21, 1980 |
|
BALBIR KUMAR Vs. SHANTI SARUP
|
August 28, 1980 |
|
BALBIR KUMAR Vs. ROSHAN LAL & OTHERS
|
September 19, 1980 |
|
BALDEV RAJ Vs. THE STATE OF PUNJAB
|
September 16, 1980 |
|
BALDEV RAJ SHARMA Vs. STATE OF HARYANA
|
December 18, 1980 |
|
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 11, 1980 |
|
BALDEV SINGH DATT Vs. STATE OF HARYANA AND OTHERS
|
January 25, 1980 |
|
BALDEVA Vs. MANOHAR LAL GAMBHIR
|
March 4, 1980 |
|
BALJIT SINGH Vs. RAVINDER SINGH
|
February 6, 1980 |
|
BALKRISHAN Vs. STATE OF PUNJAB
|
October 7, 1980 |
|
BALWANT RAM Vs. FINANCIAL COMMISSIONER
|
February 29, 1980 |
|
BALWANT RAM Vs. FINANCIAL COMMISSIONER
|
March 3, 1980 |
|
BALWANT SIGH Vs. STATE OF PUNJAB
|
April 25, 1980 |
|
BALWANT SINGH Vs. HARCHARAN SINGH BHANDARI
|
August 13, 1980 |
|
BALWANT SINGH GILL Vs. GURDEV SINGH BRAR
|
January 8, 1980 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 5, 1980 |
|
BALWINDER SINGH Vs. ARJAN SINGH
|
July 15, 1980 |
|
BANARSI DASS SETH Vs. COMMISSIONER OF INCOME-TAX
|
October 28, 1980 |
|
BANT SINGH AND ORS. Vs. RAM CHAND
|
February 15, 1980 |
|
BANTA SINGH Vs. VISHWA NATH DOGRA AND ANOTHER
|
November 14, 1980 |
|
BANWARI LAL Vs. IQBAL SINGH
|
April 23, 1980 |
|
BANWARI LAL Vs. WAZIR CHAND
|
August 26, 1980 |
|
BANWARI LAL Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
|
September 9, 1980 |
|
BARI DOAB BANK LTD Vs. PUNJAB STATE
|
July 15, 1980 |
|
BASANT KAUR Vs. FINANCIAL COMMISSIONER
|
April 30, 1980 |
|
BASANT LAL AND ORS. Vs. MOOL CHAND AND ORS.
|
April 9, 1980 |
|
BASANTI DEVI Vs. RAMJI DASS
|
October 17, 1980 |
|
BATALA TIMBER HOUSE Vs. COMMISSIONER OF INCOME-TAX
|
July 21, 1980 |
|
BAWA GURDAS RAM AND ANOTHER Vs. JASWANT SINGH
|
January 21, 1980 |
|
BAWA SINGH Vs. STATE OF PUNJAB
|
January 25, 1980 |
|
BAWA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
January 18, 1980 |
|
BAWA SINGH Vs. SMT. PUSHPA WATI AND ORS.
|
September 19, 1980 |
|
BAWA SINGH Vs. SUDAGAR SINGH
|
February 7, 1980 |
|
BAXI RAM Vs. CHHOTU RAM
|
April 29, 1980 |
|
BEHARI LAL Vs. KHUSHI RAM
|
September 25, 1980 |
|
BEHARI LAL Vs. BALDEV SINGH
|
October 28, 1980 |
|
BEHARI LAL Vs. SMT. ASSO DEVI AND OTHERS
|
February 5, 1980 |
|
BEHARI LAL Vs. DURJAN AND ANR.
|
August 6, 1980 |
|
BEHARI LAL CHAWLA Vs. LT. COL. GURBAKSH SINGH PRAR AND OTHERS
|
March 7, 1980 |
|
BESHESHAR NATH Vs. SMT. S. BIKRAM
|
August 25, 1980 |
|
BHAGAT RAM Vs. SMT. SANTOSH KUMARI
|
August 4, 1980 |
|
BHAGAT RAM Vs. RAMJI DASS
|
January 30, 1980 |
|
BHAGAT RAM Vs. GRAM PANCHAYAT
|
August 1, 1980 |
|
BHAGAT RAM Vs. STATE OF PUNJAB
|
August 21, 1980 |
|
BHAGTU Vs. THE STATE OF PUNJAB AND ORS.
|
December 8, 1980 |
|
BHAGWAN DAS AND ANOTHER Vs. SMT. DHANWANTI
|
September 5, 1980 |
|
BHAGWAN DAS VIJAY KUMAR MANDI DABWALI Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1980 |
|
BHAGWAN DASS Vs. SHAM SUNDER AND ORS.
|
February 21, 1980 |
|
BHAGWAN DASS VIJAY KUMAR MANDI DABWALI Vs. COMMISSIONER OF INCOME-TAX
|
April 23, 1980 |
|
BHAGWAN SARUP SHARMA Vs. INDER MOHAN SHARMA
|
August 7, 1980 |
|
BHAGWAN SINGH ETC. Vs. BACHITTAR SINGH
|
November 20, 1980 |
|
BHAGWANT KAUR Vs. STATE OF HARYANA
|
March 20, 1980 |
|
BHAGWANT RAI Vs. SMT. KIRPAL KAUR
|
October 17, 1980 |
|
BHAGWANT SINGH Vs. SURJIT KAUR
|
December 2, 1980 |
|
BHAGWANT SINGH Vs. SMT. PARKASH KAUR
|
September 3, 1980 |
|
BHAJAN LAL Vs. MOHAN LAL
|
March 19, 1980 |
|
BHAJAN LAL Vs. STATE OF HARYANA
|
February 15, 1980 |
|
BHAJAN SINGH Vs. THE STATE OF PUNJAB
|
September 8, 1980 |
|
BHAN SINGH AND OTHERS Vs. BUDH SINGH AND OTHERS
|
September 3, 1980 |
|
BHARAT RUBBER AND ALLIED INDUSTRIES Vs. STATE OF PUNJAB
|
February 29, 1980 |
|
BHARAT TEXTILE MILLS Vs. PUNJAB STATE AND ORS.
|
May 16, 1980 |
|
BHARTU Vs. COMMISSIONER
|
August 23, 1980 |
|
BHATIA BROTHERS Vs. I T C LIMITED
|
September 9, 1980 |
|
BHAVNESHWAR DASS GOSAIN Vs. CHHAJJU RAM
|
September 12, 1980 |
|
BHAWANI DASS Vs. KAUSHALYA RANI
|
December 4, 1980 |
|
BHIM SAIN Vs. THE STATE OF PUNJAB
|
September 3, 1980 |
|
BHUJA SINGH (DECEASED) Vs. STATE
|
September 12, 1980 |
|
BHUPINDER SINGH MANN Vs. STATE OF PUNJAB ETC
|
January 21, 1980 |
|
BHUSHAN DRUG HOUSE, BHATINDA THROUGH PREM CHAND Vs. DESH RAJ
|
March 21, 1980 |
|
BIHARI LAL Vs. THE DY REGISTRAR CO-OPERATIVE SOCITIES AND ORS.
|
February 7, 1980 |
|
BIMLA DEVI Vs. KASHMIRI LAL
|
July 28, 1980 |
|
BIMLA DEVI Vs. SITA RAM
|
July 28, 1980 |
|
BIRHAM PARKASH ROHTASH Vs. ILAQA MAGISTRATE
|
September 30, 1980 |
|
BISHAN LAL Vs. GOPI RAM
|
October 15, 1980 |
|
BISHAN SINGH Vs. THE STATE OF PUNJAB
|
July 24, 1980 |
|
BISHNA Vs. STATE OF PUNJAB
|
February 29, 1980 |
|
BODH RAJ Vs. SHAMSHER KAUR
|
February 23, 1980 |
|
BOOTA RAM CONSTABLE AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 3, 1980 |
|
BOOTA SINGH Vs. AMARJIT KAUR
|
December 2, 1980 |
|
BRAHM DUTT Vs. INDER SINGH
|
February 17, 1980 |
|
BRIJ BHUSHAN Vs. MAM CHAND
|
January 21, 1980 |
|
BRIJ LAL Vs. SIRSA IMPROVEMENT TRUST SIRSA
|
May 14, 1980 |
|
BRIJ LAL Vs. HEM RAJ AND ANOTHER
|
March 10, 1980 |
|
BRIJ MOHAN Vs. CHIEF ADMINISTRATOR UNION TERRITORY CHANDIGARH AND
|
February 19, 1980 |
|
C I T PATIALA-II, PATIALA Vs. BHARAT TUBEWELL STORE, SIRSA
|
September 4, 1980 |
|
CANTONMENT BOARD, AMBALA Vs. BERHMA NAND
|
January 21, 1980 |
|
CAPT AMAR SINGH Vs. STATE OF PUNJAB
|
March 3, 1980 |
|
CAPT. A. S. PARMAR AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
October 10, 1980 |
|
CHAMAN LAL Vs. PIARA LAL
|
January 9, 1980 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
April 22, 1980 |
|
CHAMAN LAL Vs. MUNHI RAM AND OTHERS
|
January 16, 1980 |
|
CHAMAN LAL Vs. MULKH RAJ
|
October 17, 1980 |
|
CHAMAN LAL AND OTHERS Vs. BHAN CHAND AND OTHERS
|
July 21, 1980 |
|
CHAMAN LAL PARSHAD Vs. PARVEEN CATHERINE HAQUE
|
February 8, 1980 |
|
CHAMELI DEVI Vs. JANKI DEVI
|
September 29, 1980 |
|
CHANAN Vs. THE STATE OF PUNJAB AND ANOTHER
|
July 21, 1980 |
|
CHANDA Vs. RAM CHANDER
|
February 27, 1980 |
|
CHARAN DASS Vs. SHEELWANT PARKASH KAPIL
|
August 7, 1980 |
|
CHARAN DASS Vs. SHRI VISHWA MITTER & OTHERS
|
November 11, 1980 |
|
CHARAN DASS AND OTHERS Vs. SHRIMATI LACHHMI DEVI AND OTHERS
|
January 29, 1980 |
|
CHARAN SINGH Vs. FINANCIAL COMMISSIONER
|
February 26, 1980 |
|
CHATTAR SINGH Vs. STATE OF HARYANA
|
February 6, 1980 |
|
CHET RAM Vs. THE STATE OF PUNJAB
|
January 30, 1980 |
|
CHHOTA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
October 1, 1980 |
|
CHUHAR SINGH Vs. MOHAN SINGH
|
October 14, 1980 |
|
COL BACHITTAR SINGH Vs. SARDARNI JAGJIT KAUR
|
July 14, 1980 |
|
COL HIS HIGHNESS RAJA SIR HARINDAR SINGH BRAR BANS BAHADUR OF FARIDKOT STATE Vs. COMMISSIONER OF WEALTH-TAX
|
September 27, 1980 |
|
COL. HIS HIGHNESS RAJA SIR HARINDAR SINGH Vs. COMMISSIONER OF WEALTH TAX.
|
September 24, 1980 |
|
COMMISSIONER INCOME TAX Vs. FAZILKA DABWALI TRANSPORT CO PVT LTD
|
January 9, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SAT PARKASH.
|
March 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PATIALA FLOUR MILLS CO. PVT. LTD.
|
October 13, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ROHTAK DELHI TRANSPORT PRIVATE LIMITED
|
September 26, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN P S MOTORS PRIVATE LIMITED
|
October 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. J K BERI
|
September 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SANITARY IMPROVEMENT AND TILES MANUFACTURING CO
|
August 27, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. AMIN CHAND BOLA NATH
|
September 1, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SANITARY IMPROVEMENT AND TILES MFG CO
|
August 25, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SANJIV KUMAR
|
January 23, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SADHU RAM
|
February 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BIMLA VATI
|
February 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NANDA P B
|
April 15, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI PRECISION SCREWS LIMITED
|
June 23, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES PRIVATE LIMITED
|
May 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SAT PARKASH
|
July 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MONOHAR LAL NAGPAL
|
July 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SIRI RAM BAIJ NATH
|
July 14, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAGAT INDUSTRIES CORPORATION LTD
|
July 16, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGADHRI ELECTRIC SUPPLY AND INDUSTRIAL CO
|
July 19, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. BAKSHI SAMPURAN SINGH
|
July 21, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. AVTAR SINGH AND SONS
|
July 25, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. MANOHAR LAL NAGPAL
|
July 28, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. FAZILKA DABWALI TRANSPORT CO P LTD
|
July 28, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. BERI CHEMICAL INDUSTRIES
|
August 5, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. FEROZEPUR FINANCE P LTD
|
May 17, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. MELA RAM JAGDISH RAJ AND CO
|
April 9, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. SHAM LAL
|
April 28, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. P B NANDA
|
April 15, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. CHAWLA TRUNK HOUSE
|
April 23, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM NATH PREM KUMAR
|
April 14, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM NARAIN
|
April 15, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. RAGHUBIR SINGH AND SONS
|
April 15, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. VIDYA SAGAR
|
March 3, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. PRETTY CYCLE INDUSTRIES
|
February 18, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. LACHHMAN DASS OSWAL
|
February 6, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. GURYANI BRIJ BALABH KAUR TRUST
|
January 7, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. ECLAT AUTO AGENCY
|
January 7, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. RATTAN TRUST
|
January 18, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. HILL GOODS TRUCK OWNERS UNION
|
January 21, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. LAKSHMI PRECISION SCREWS LTD
|
January 23, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJESH TALKIES
|
August 23, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. SAWARAN SINGH BALBIR SINGH
|
August 23, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. DASHMESH TRANSPORT CO P LTD
|
August 25, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. SALIGRAM PREMNATH
|
September 17, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. P S JAIN MOTORS P LTD
|
October 10, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. HARI CHAND HANS RAJ
|
October 8, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. ARUN SPINNING MILLS
|
September 30, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. GURINDER SINGH KARION
|
September 30, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHAJAN M R
|
July 16, 1980 |
|
COMMISSIONER OF WEALTH-TAX Vs. M R MAHAJAN
|
July 16, 1980 |
|
COMMISSIONER OF WEALTH-TAX Vs. KAMLA DEVI
|
July 29, 1980 |
|
COMMISSIONER OF WEALTH-TAX Vs. DALJIT SINGH
|
September 29, 1980 |
|
COMMONWEALTH ASSURANCE COMPANY LTD. NOW MERGED IN NEW INDIA ASSURANCE CO. LTD. Vs. VISHAN DEVI
|
February 7, 1980 |
|
D. A. V. COLLEGE MANAGING COMMITTEE, HOSHIARPUR Vs. ADDITIONAL DISTRICT JUDGE, HOSHIARPUR, AND OTHERS
|
March 18, 1980 |
|
DALIJIT WIG Vs. STATE OF PUNJAB
|
March 14, 1980 |
|
DALIMA BISCUIT PRIVATE LTD Vs. TEZ BISCUIT FACTORY
|
September 11, 1980 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
February 25, 1980 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
March 14, 1980 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
November 13, 1980 |
|
DALIPA Vs. RULIA
|
January 28, 1980 |
|
DALJIT KUMAR Vs. POPAL DASS
|
November 3, 1980 |
|
DALJIT SINGH Vs. COMMISSIONER OF WEALTH-TAX
|
September 29, 1980 |
|
DALJIT WIG Vs. STATE OF PUNJAB
|
January 17, 1980 |
|
DARBARA SINGH Vs. SUDARSHAN KAUR
|
August 8, 1980 |
|
DARSHAN KUMAR Vs. MAHANT BHAGWAN PARKASH
|
January 17, 1980 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 1980 |
|
DARSHAN SINGH Vs. PURAN CHAND
|
May 23, 1980 |
|
DARSHAN SINGH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
October 8, 1980 |
|
DARSHAN SINGH AND OTHERS Vs. SHRI GURDIP SINGH CHAWLA
|
December 10, 1980 |
|
DASHMESH TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 21, 1980 |
|
DATU RAM KANHAYA LAL Vs. STATE OF PUNJAB
|
August 6, 1980 |
|
DAULAT RAM Vs. GIRDHARI LAL
|
January 15, 1980 |
|
DAYA NAND Vs. AMIN LAL AND OTHERS
|
September 5, 1980 |
|
DAYA NAND CHAUDHARY Vs. H.L. SONDH AND ORS.
|
December 17, 1980 |
|
DAYA SINGH Vs. SMT. SHANTA ANAND
|
February 1, 1980 |
|
DAYAWANTI Vs. COMMISSIONER OF WEALTH-TAX
|
July 28, 1980 |
|
DEEPAK THEATRE DHURI Vs. STATE OF PUNJAB
|
August 5, 1980 |
|
DEI CHAND PHAUGAT Vs. STATE OF HARYANA AND ORS.
|
March 18, 1980 |
|
DELHI BITUMEN SALES AGENCY (REGISTERED), 5 Vs. STATE OF PUNJAB, ETC.
|
May 6, 1980 |
|
DEPUTY CHIEF MECHANICAL ENGINEER Vs. JOGINDER SINGH
|
July 21, 1980 |
|
DES RAJ Vs. THE STATE OF PUNJAB
|
August 28, 1980 |
|
DES RAJ Vs. KARTAR SINGH
|
September 22, 1980 |
|
DES RAJ Vs. SHAM LAL
|
April 3, 1980 |
|
DES RAJ AND ANR. Vs. THE GRAM SABHA OF VILLAGE LADHOT AND ANR.
|
August 23, 1980 |
|
DESH MUKH BAKSHI Vs. TARA SINGH
|
November 14, 1980 |
|
DEV RAJ Vs. THE STATE OF PUNJAB
|
August 23, 1980 |
|
DEVA SINGH Vs. BALBIR SINGH
|
February 4, 1980 |
|
DEVI DASS Vs. MOHAN LAL
|
January 14, 1980 |
|
DEVINDER SARUP Vs. STATE OF PUNJAB
|
October 17, 1980 |
|
DEVINDER SINGH Vs. MANGAL SINGH
|
August 7, 1980 |
|
DEVINDER SINGH Vs. SHRI BHAG SINGH
|
March 15, 1980 |
|
DEVINDER SINGH Vs. SHRI BHAG SINGH
|
November 26, 1980 |
|
DEWAN CHAND Vs. BABU RAM
|
August 28, 1980 |
|
DHAN RAJ Vs. BEHARI LAL
|
September 30, 1980 |
|
DHAN SINGH Vs. ADDL DIRECTOR
|
March 7, 1980 |
|
DHANI RAM Vs. GANESH DASS
|
February 19, 1980 |
|
DHANI RAM Vs. PARSINI DEVI
|
December 9, 1980 |
|
DHANPAT Vs. BHAGWAN SINGH
|
February 27, 1980 |
|
DHARAM PAL Vs. INCOME TAX OFFICER
|
October 10, 1980 |
|
DHARAM PAL Vs. INCOME-TAX OFFICER
|
April 2, 1980 |
|
DHARAM PAUL Vs. ROSHAN LAL
|
April 1, 1980 |
|
DIAL CHAND AND ORS. Vs. HARI CHAND
|
April 23, 1980 |
|
DIDAR SINGH (DR.) AND ORS. Vs. STATE OF PUNJAB
|
August 29, 1980 |
|
DILBAGH RAI Vs. PREM RANI
|
September 10, 1980 |
|
DINA NATH Vs. TARN CHAND AND SONS
|
February 22, 1980 |
|
DINA NATH Vs. GULWINDER SINGH AND ANOTHER
|
August 28, 1980 |
|
DIRECTOR, PUBLIC INSTRUCTION, PUNJAB AND OTHERS Vs. HARPAL KAUR CHAHAL
|
October 1, 1980 |
|
DOCTOR AMAR NATH Vs. LEKH RAJ
|
December 3, 1980 |
|
DOGAR MAL Vs. GURANDITTA MALL
|
October 14, 1980 |
|
DR. AVTAR SINGH DEMONSTRATOR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 1980 |
|
DR. DEWAN CHAND AND OTHERS Vs. MOHINDER SINGH ARORA
|
October 10, 1980 |
|
DR. G. S. MALHOTRA, SENIOR MEDICAL OFFICER, LUDHIANA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 5, 1980 |
|
DR. HARDIAL SINGH GILL Vs. GURDIAL SINGH
|
May 28, 1980 |
|
DR. JAGMOHAN SINGH, AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
August 4, 1980 |
|
DR. KULDIP CHAND Vs. THE STATE OF PUNJAB AND OTHERS,
|
January 28, 1980 |
|
DR. PARKASH SINGH SIALI Vs. LT. COL. B.S. SOBTI
|
February 18, 1980 |
|
DR. RAJA RAM Vs. STATE OF HARYANA AND OTHERS
|
March 3, 1980 |
|
ELECTRONICS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE RANGE III
|
January 11, 1980 |
|
EMPLOYEES STATE INSTANCE CORPORATION Vs. OSWAL WOOLLEN MILLS LTD.
|
July 16, 1980 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MALHOTRA & CO , CHANDIGARH
|
December 11, 1980 |
|
EX Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 1980 |
|
EXCISE AND TAXATION COMMISSIONER AND ANR. Vs. JAGAN NATU SHARMA AND ORS.
|
April 17, 1980 |
|
F C (TAXATION) PUNJAB ETC Vs. SUJAN SINGH ETC
|
July 24, 1980 |
|
FAQIR CHAND Vs. RAJ KUMAR
|
October 31, 1980 |
|
FAQIR SINGH Vs. KASTURI LAL
|
September 26, 1980 |
|
FAQIRIA Vs. IQBAL SINGH
|
November 14, 1980 |
|
FATEH SINGH Vs. THE STATE OF HARYANA
|
November 17, 1980 |
|
FATEH SINGH Vs. THE STATE OF HARYANA AND ORS.
|
February 15, 1980 |
|
FIRM M/S TALWAR SPINNERS, KASHMIR ROAD, AMRITSAR AND OTHERS Vs. SMT. VEENA TANDON
|
February 20, 1980 |
|
FOOD CORPORATION OF INDIA Vs. BALDEV KAUR
|
October 10, 1980 |
|
G. D. PAHUJN Vs. SH. SURESH HARJANI
|
August 5, 1980 |
|
G.K. JAIN Vs. THE STATE OF HARYANA
|
March 31, 1980 |
|
GAINDA RAM Vs. RANJIT SINGH
|
August 4, 1980 |
|
GAINDAMAL HANDA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1980 |
|
GANESH STEEL INDUSTRIES Vs. INCOME-TAX OFFICER
|
May 7, 1980 |
|
GANGA DEVI Vs. PREM KAUR
|
August 25, 1980 |
|
GAPOO RAM (DIED) AND OTHERS Vs. RAM SAROOP AND ANOTHER
|
October 1, 1980 |
|
GAURI SHANKER Vs. SANT RAM
|
October 7, 1980 |
|
GENERAL MANAGER, PUNJAB ROADWAYS, AMRITSAR Vs. AMRIK SINGH, CONDUCTOR
|
October 17, 1980 |
|
GHANISHAM DASS AND ANOTHER Vs. SOBHA SINGH
|
September 30, 1980 |
|
GIAN CHAND Vs. FIRM ROSHAN LAL MOHAN LAL AND ANOTHER
|
September 15, 1980 |
|
GIAN CHAND Vs. THE UNION OF INDIA AND OTHERS
|
February 11, 1980 |
|
GIAN DEVI AND ANOTHER Vs. GULZAR SINGH AND OTHERS
|
May 28, 1980 |
|
GIAN SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 17, 1980 |
|
GIRDHARI LAL JAIN Vs. SUSHIL RANI
|
April 24, 1980 |
|
GOBIND RAM CHHABRA Vs. SHRIMATI PANNA DEVI
|
July 25, 1980 |
|
GOKAL Vs. GRAM PANCHAYAT OF VILLAGE BALSMAND
|
January 28, 1980 |
|
GOPAL CHAND Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO
|
May 21, 1980 |
|
GOPAL DASS Vs. SHRIMATI JANAK RANI
|
February 4, 1980 |
|
GRAM PANCHAYAT OF VILLAGE JAWAHARI Vs. DHARMA
|
February 19, 1980 |
|
GRAM SABHA BEGOWAL Vs. STATE OF PUNJAB
|
October 3, 1980 |
|
GUGAN SINGH Vs. OM PARKASH
|
January 28, 1980 |
|
GULAB SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
May 9, 1980 |
|
GULBIR SINGH AND OTHERS Vs. MANJIT KAUR
|
July 23, 1980 |
|
GULSHER SINGH LECTURER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 1980 |
|
GULZAR SINGH KALKAT AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 1980 |
|
GULZARI LAL ETC. Vs. RAMA NAND ETC.
|
December 8, 1980 |
|
GUPTA STEEL INDUSTRIES Vs. BALBIR KUMAR
|
March 17, 1980 |
|
GURANDITTA MAL Vs. GIAN MITTER
|
February 13, 1980 |
|
GURBACHAN SINGH Vs. CHARANJEEV BHARDWAJ
|
January 24, 1980 |
|
GURBACHAN SINGH Vs. GAINDA RAM-PARKASH CHAND
|
September 15, 1980 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
January 23, 1980 |
|
GURBAKSH SINGH Vs. VIR BHAN
|
May 9, 1980 |
|
GURBAX SINGH Vs. MUNICIPL COMMITTEE, JAITU
|
January 22, 1980 |
|
GURBHAGAT SINGH Vs. KARAM SINGH
|
December 2, 1980 |
|
GURCHARAN KAUR ALIAS CHARNO Vs. SHER SINGH
|
February 23, 1980 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 19, 1980 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 5, 1980 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 30, 1980 |
|
GURCHARAN SINGH MALHOTRA Vs. GIAN SINGH
|
October 7, 1980 |
|
GURCHARAN SINGH SAINI Vs. THE COMMISSIONER, PATIALA DIVISION, PATIALA AND ORS.
|
July 18, 1980 |
|
GURDEV KAUR Vs. PRITAM SINGH
|
September 10, 1980 |
|
GURDEV SINGH Vs. DIAL SINGH
|
January 7, 1980 |
|
GURDEV SINGH BRAR Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 1980 |
|
GURDIAL SINGH Vs. BALBIR SINGH
|
July 15, 1980 |
|
GURDIAL SINGH Vs. LAL CHAND RISHI
|
April 7, 1980 |
|
GURJANT SINGH Vs. NACHHATTAR KAUR
|
October 7, 1980 |
|
GURJINDER SINGH ARORA AND ANOTHER Vs. JAGJIT LAL ALIAS JAGJIT RAI
|
April 15, 1980 |
|
GURMEET KAUR Vs. HARBANS SINGH
|
August 27, 1980 |
|
GURMEJ KAUR Vs. STATE OF PUNJAB
|
March 21, 1980 |
|
GURMEJ SINGH Vs. THE STATE OF PUNJAB
|
September 22, 1980 |
|
GURMEJ SINGH Vs. STATE OF PUNJAB
|
May 12, 1980 |
|
GURMEJ SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
September 17, 1980 |
|
GURMINDER SINGH Vs. SURJIT KAUR
|
July 31, 1980 |
|
GURMUKH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 22, 1980 |
|
GURNAM SINGH Vs. STATE OF PUNJAB
|
July 18, 1980 |
|
GURNAM SINGH Vs. LABH KAUR
|
September 19, 1980 |
|
GURNAM SINGH Vs. SANJHI RAM
|
February 23, 1980 |
|
GURNAM SINGH, JUDGE (RETD.) Vs. UNION OF INDIA (UOI) AND ANR.
|
September 5, 1980 |
|
H.S. BAINS Vs. U.T. CHANDIGARH AND ANR.
|
April 18, 1980 |
|
HAJI ANWAR AHMED KHAN Vs. PUNJAB WAKF BOARD
|
May 8, 1980 |
|
HAKUMAT RAI Vs. STATE OF PUNJAB
|
February 26, 1980 |
|
HANS RAJ Vs. GAURT SHANKAR ALIAS TOTA
|
April 15, 1980 |
|
HANS RAJ Vs. PAKHAR SINGH
|
August 28, 1980 |
|
HANS RAJ Vs. THE STATE OF PUNJAB
|
March 5, 1980 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
March 4, 1980 |
|
HAR CHAND SINGH Vs. THE STATE OF PUNJAB
|
August 4, 1980 |
|
HAR NARAIN Vs. RAM LAL AND ORS.
|
July 16, 1980 |
|
HARBANS LAL Vs. SHEELA DEVI
|
July 29, 1980 |
|
HARBANS LAL Vs. DIRECTOR GRAM PANCHAYAT AND DEVELOPMENT AND ANR.
|
December 11, 1980 |
|
HARBANS SHARMA Vs. SMT. PRITAM KAUR
|
September 9, 1980 |
|
HARBANS SINGH AND ANOTHER Vs. THE DISTRICT EDUCATION OFFICER, LUDHIANA AND ORS.
|
January 24, 1980 |
|
HARBHAJAN SINGH Vs. PUSHPA WALI
|
April 29, 1980 |
|
HARBHAJAN SINGH Vs. RAGHBIR SINGH SANDHU
|
March 13, 1980 |
|
HARBHJAN KAUR Vs. KARTAR CHAND
|
November 6, 1980 |
|
HARCHAND SINGH Vs. DEVI DAYAL
|
November 12, 1980 |
|
HARCHARAN SINGH Vs. S. HAZARA SINGH
|
April 30, 1980 |
|
HARDAYAL Vs. MUNI LAL
|
December 1, 1980 |
|
HARDHAN SINGH Vs. MANGAL AND OTHERS
|
January 11, 1980 |
|
HARDIAL SINGH AND ANR. Vs. DAULAT RAM AND ORS.
|
September 19, 1980 |
|
HARI CHAND Vs. FINANCIAL COMMISSIONER
|
May 13, 1980 |
|
HARI DUTT Vs. HANS RAJ
|
May 15, 1980 |
|
HARI KISHAN Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 6, 1980 |
|
HARI RAM Vs. LAND ACQUISITION COLLECTOR, INDUSTRIAL DEVELOPMENT, PUNJAB, CHANDIGARH
|
July 30, 1980 |
|
HARINDER MOHAN RANA Vs. SHAM LAL
|
February 4, 1980 |
|
HARNAM SINGH Vs. SATISA KUMAR
|
October 16, 1980 |
|
HARNAM SINGH Vs. THE FINANCIAL COMMISSIONER, PUNJAB CHANDIGARH AND OTHERS
|
March 7, 1980 |
|
HARNAM SINGH AND ANRS. Vs. SMT. KAUSHALYA DEVI AND ANRS.
|
February 5, 1980 |
|
HARNAM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 15, 1980 |
|
HARNAMA ENGINEERING WORKS (P) LIMITED Vs. THE INDUSTRIAL TRIBUNAL, PUNJAB CHANDIGARH AND OTHERS
|
September 8, 1980 |
|
HARYANA AGRO INDUSTRIES CORPORATION LTD. Vs. CHIEF COMMISSIONER, U. T. CHANDIGARH AND OTHERS
|
December 19, 1980 |
|
HARYANA STATE ELECTRICITY BOARD Vs. PUSHPA CHADHA
|
October 10, 1980 |
|
HAZARA SINGH Vs. DHILIP SINGH
|
December 4, 1980 |
|
HAZARA SINGH Vs. TANPAL
|
July 31, 1980 |
|
HAZARI LAL Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
March 6, 1980 |
|
HAZURA SINGH Vs. STATE OF HARYANA
|
April 28, 1980 |
|
HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING AND Vs. MOHAN MEAKIN BREWERIES LIMITED
|
September 29, 1980 |
|
HIMAT SINGH Vs. TEHLA RAM (DEAD) REPRESENTED THROUGH HIS L.RS.
|
February 5, 1980 |
|
HIRA LAL Vs. THE STATE OF HARYANA AND ANOTHER
|
January 9, 1980 |
|
HIRALAL DEVDUTT JAGADHRI Vs. ADDL COMMISSIONER OF INCOME TAX
|
February 13, 1980 |
|
HOSHIAR SINGH ETC Vs. PUKH RAJ ETC
|
September 22, 1980 |
|
HUKAM CHAND Vs. SHAM LAL
|
February 7, 1980 |
|
HUKAM CHAND AND ANOTHER Vs. JAMNA DASS (DEAD) REPRESENTED THROUGH HIS LRS.
|
February 19, 1980 |
|
HUKAM CHAND AND ORS. Vs. SHRI CHUHRIA RAM
|
February 20, 1980 |
|
HUKAM SINGH Vs. STATE
|
October 13, 1980 |
|
I.N. CHOPRA Vs. J.C. MEHTA
|
May 29, 1980 |
|
INDER KUMAR JAIN Vs. DURGA DASS
|
October 3, 1980 |
|
INDER LAL Vs. STATE OF PUNJAB
|
December 10, 1980 |
|
INDER LAL MISTRI AND ANOTHER Vs. SALIG RAM GUPTA
|
January 28, 1980 |
|
INDER SAIN Vs. GIAN CHAND
|
October 15, 1980 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
August 23, 1980 |
|
INDER SINGH Vs. SMT. SUDARSHAN SOOD AND OTHERS
|
February 11, 1980 |
|
INDER SINGH SABHARWAL Vs. SMT. KARAMJIT KAUR
|
May 1, 1980 |
|
INDERPAL SINGH Vs. THE STATE OF PUNJAB
|
January 14, 1980 |
|
INTERNATIONAL ELECTRICALS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 16, 1980 |
|
INTERNATIONAL RADIO AND ELECTRIC ENGINEERS CO. AND ANR. Vs. SHEELA WANTI
|
March 21, 1980 |
|
ISHAR DASS Vs. SANGAT SINGH
|
February 27, 1980 |
|
ISRAIL Vs. HUSAIN KHAN AND ANR.
|
December 3, 1980 |
|
ISRI DEVI Vs. MAHABIR PARSHAD
|
September 25, 1980 |
|
J K CHOWDHURY Vs. ASHIS BENERJI
|
August 14, 1980 |
|
J.R. VERMA Vs. CHARANJIVA MALIK
|
January 15, 1980 |
|
J.S. CHOPRA AND ORS. Vs. UNION OF INDIA (UOI) ETC.
|
May 8, 1980 |
|
JAGAN NATH Vs. GANESH
|
November 28, 1980 |
|
JAGAN NATH Vs. THE SANGRUR CENTRAL CO
|
March 31, 1980 |
|
JAGAN NATH AGGARWAL Vs. SMT. NEELAM RANI
|
February 11, 1980 |
|
JAGDISH CHAND ETC Vs. BACHNI DEVI
|
September 29, 1980 |
|
JAGDISH CHANDER Vs. SHANGARA SINGH
|
February 10, 1980 |
|
JAGDISH CHANDER Vs. STATE OF PUNJAB
|
September 15, 1980 |
|
JAGDISH CHANDER Vs. SUGANDI LAL
|
September 25, 1980 |
|
JAGDISH MITTER BHANDARI AND ORS. Vs. M/S. MAGHAR MALL PYARE LAL AND ORS.
|
February 25, 1980 |
|
JAGDISH RAM SHANKAR DASS Vs. COMMISSIONER OF INCOME-TAX
|
July 28, 1980 |
|
JAGGI RAM Vs. BHOPINDER KUMAR
|
October 28, 1980 |
|
JAGIR SINGH Vs. KRISHNA DEVI
|
September 23, 1980 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 1, 1980 |
|
JAGIR SINGH Vs. SMT. RESHAM KAUR AND OTHERS
|
February 22, 1980 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
September 29, 1980 |
|
JAGIR SINGH Vs. JAGDISH PAL SAGAR
|
February 27, 1980 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
November 17, 1980 |
|
JAGTAR SINGH Vs. STATE OF PUNJAB
|
March 11, 1980 |
|
JAGWANT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
August 22, 1980 |
|
JAI DEVI Vs. BISHAN DASS
|
August 25, 1980 |
|
JAI KUMAR Vs. PADAM CHAND & OTHERS
|
October 10, 1980 |
|
JAI PARKASH Vs. STATE OF HARYANA
|
January 10, 1980 |
|
JAI SINGH Vs. STATE OF HARYANA
|
May 30, 1980 |
|
JAI VIR Vs. KHUSHI RAM SHARMA AND ANR.
|
April 14, 1980 |
|
JAIMAL SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
April 29, 1980 |
|
JAIPUR UDYOG LIMITED Vs. PUNJAB UNIVERSITY AND ANR.
|
August 11, 1980 |
|
JALAUR SINGH Vs. THE SUPERINTENDING CANAL OFFICER S.C.C. AT LUDHIANA
|
May 17, 1980 |
|
JANAK KUNDRA Vs. CENTRAL BOARD OF WORKERS EDUCATION
|
September 30, 1980 |
|
JARNAIL SINGH Vs. STATE OF PUNJAB AND ANR.
|
September 23, 1980 |
|
JASH BHAI F PATEL Vs. COMMISSIONER OF INCOME-TAX
|
July 28, 1980 |
|
JASWANT BAJAJ Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 1980 |
|
JASWANT SINGH Vs. CHUNI LAL
|
January 10, 1980 |
|
JASWANT SINGH Vs. DEWAN CHAND PESHWARIA AND OTHERS
|
December 15, 1980 |
|
JASWINDER KAUR Vs. KULWANT SINGH
|
February 20, 1980 |
|
JATINDER SINGH BAKSHI Vs. THE REGISTRAR PUNJABI UNIVERSITY PATIALA AND OTHERS
|
July 29, 1980 |
|
JATINDERPAL SINGH AND OTHERS Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
December 19, 1980 |
|
JAWAHAR LAL Vs. DEV RAJ AND OTHERS
|
October 1, 1980 |
|
JAWALA Vs. S D O CIVIL-CUM-COLLECTOR AGRARIAN
|
May 5, 1980 |
|
JAWALA SINGH Vs. DR. BANARSI DASS AND ANR.
|
March 6, 1980 |
|
JEE RAM Vs. STATE OF HARYANA
|
October 4, 1980 |
|
JEET RAM Vs. CHANNO
|
September 19, 1980 |
|
JETHA NAND SACHDEVA Vs. JAI RAM
|
September 10, 1980 |
|
JHAO LAL Vs. KISHAN LAL AND ORS.
|
March 18, 1980 |
|
JINDO Vs. STATE OF PUNJAB
|
February 20, 1980 |
|
JIT RAM Vs. FAQUIR CHAND
|
January 19, 1980 |
|
JIT SINGH Vs. THE STATE OF HARYANA
|
September 9, 1980 |
|
JITENDRA KUMAR CHOPRA Vs. BALAURA SINGH
|
September 29, 1980 |
|
JIWAN DASS Vs. SATISH KUMARI
|
February 25, 1980 |
|
JODHA Vs. THE FINANCIAL COMMISSIONER REVENUE AND ORS.
|
March 5, 1980 |
|
JOGINDER SINGH Vs. COMMISSIONER OF INCOME-TAX
|
January 9, 1980 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 1980 |
|
JOGINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 3, 1980 |
|
JOGINDER SINGH Vs. THE SANGRUR CENTRAL COOPERATIVE CONSUMERS STORE LTD , AND ANOTHER
|
August 14, 1980 |
|
JOGINDER SINGH Vs. JAGIR SINGH
|
April 22, 1980 |
|
JOGINDER SINGH Vs. DALBIR KAUR ALIAS BALBIR KAUR
|
April 8, 1980 |
|
JOGINDER SINGH SAINI Vs. STATE OF HARYANA
|
July 28, 1980 |
|
JUGAL KISHORE AND ANOTHER Vs. DR. PIRBHU DAYAL AND ANOTHER
|
August 1, 1980 |
|
JUJHAR SINGH VIRDI Vs. DATAR SINGH AND OTHERS
|
March 4, 1980 |
|
K. B. VIG AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
September 8, 1980 |
|
K. K. JAAGIA, CHIEF ENGINEER Vs. STATE OF HARYANA AND OTHER
|
April 16, 1980 |
|
K. NAGINA, SOLE PROPRIETOR, MESSRS NAGINA ENTERPRISE KASHMIR ROAD, AMRITSAR Vs. THE DIRECTOR OF INDUSTRIES PUNJAB, CHANDIGARH AND ANOTHER
|
August 7, 1980 |
|
K.K. CHOPRA Vs. DAYAL SINGH AND OTHERS
|
July 30, 1980 |
|
KAILASH CHAND ADOPTED SON OF AMRIT LAL Vs. HARIRAJ SARUP AND OTHERS.
|
February 7, 1980 |
|
KAILASH OIL MILLS Vs. N R GOEL AND ASSISTANT EXCISE AND TAXATION COMMISSIONER
|
January 23, 1980 |
|
KAKA SINGH Vs. SANTOKH SINGH
|
November 20, 1980 |
|
KAKA SINGH AND OTHERS Vs. PARKASH CHAND AND ANOTHER
|
August 20, 1980 |
|
KALAWATI Vs. RAMESHWAR
|
December 1, 1980 |
|
KALHA Vs. PRITAM SINGH
|
January 9, 1980 |
|
KAMAL ARORA Vs. AMAR SINGH AND ANR.
|
February 28, 1980 |
|
KAMLA DEVI Vs. MADAN LAL
|
August 18, 1980 |
|
KAMLA DEVI Vs. PRAN NATH SUDAN
|
September 30, 1980 |
|
KANHIYA Vs. GRAM PANCHAYAT
|
March 27, 1980 |
|
KANSHI RAM Vs. STATE OF HARYANA
|
February 15, 1980 |
|
KANWALJIT SINGH SIDHU AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 17, 1980 |
|
KANWAR SAIN SHUKLA Vs. BALA SHUKLA
|
March 7, 1980 |
|
KANWAR SINGH Vs. MAMAN CHAND
|
April 16, 1980 |
|
KAPAL DEV Vs. SANT SINGH
|
May 20, 1980 |
|
KAPUR WEAVING FACTORY Vs. STATE OF PUNJAB
|
August 23, 1980 |
|
KARAM SINGH Vs. FINANCIAL COMMISSIONER
|
March 14, 1980 |
|
KARAM SINGH AND ANOTHER Vs. THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
|
January 21, 1980 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 1980 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
July 23, 1980 |
|
KARNAIL SINGH Vs. KAPUR SINGH
|
February 18, 1980 |
|
KARNAIL SINGH Vs. VIDYA DEVI WIFE OF GAGGAN RAM
|
April 11, 1980 |
|
KARTAR SINGH Vs. HARBHAJAN SINGH AND ANR.
|
March 10, 1980 |
|
KARTAR SINGH Vs. THE DIRECTOR, LAND RECORDS, PUNJAB, JULLUNDUR AND OTHERS
|
July 28, 1980 |
|
KARTAR SINGH AND OTHERS Vs. SOM CHAND
|
October 14, 1980 |
|
KARTAR SINGH LECTURER Vs. DIRECTOR, PUBLIC INSTRUCTIONS AND ORS.
|
April 19, 1980 |
|
KARTI Vs. RATTIA
|
October 1, 1980 |
|
KASHMIRI LAL Vs. DY COMMISSIONER SONEPAT
|
January 14, 1980 |
|
KASHMIRI LAL AND ANOTHER. Vs. KARTAR SINGH
|
September 16, 1980 |
|
KASTURBA SEWA MANDIR Vs. THE MUNICIPAL COMMITTEE AND ORS.
|
October 7, 1980 |
|
KASTURI LAL Vs. SUNDER SINGH
|
August 20, 1980 |
|
KASTURI LAL JAIN Vs. STATE OF PUNJAB AND ORS.
|
December 4, 1980 |
|
KAUSHALYA DEVI Vs. AMARJIT SINGH
|
April 24, 1980 |
|
KAUSHALYA DEVI AND OTHERS Vs. RAJ MAL AND OTHERS
|
July 31, 1980 |
|
KEHAR SINGH Vs. MUNICIPAL COMMITTEE
|
April 15, 1980 |
|
KESAR CHAND Vs. MUKANDI RAM AND ORS.
|
September 11, 1980 |
|
KESAR DASS (DECEASED) REPRESENTED BY HIS L. RS. AND ORS. Vs. BACHITTAR SINGH AND ORS.
|
February 26, 1980 |
|
KEWAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 16, 1980 |
|
KHAZAN CHAND Vs. DES RAJ
|
September 24, 1980 |
|
KHEM CHAND Vs. SOHAN SINGH
|
July 28, 1980 |
|
KHEWAN SINGH Vs. SHRI RAMESHWAR DASS
|
October 10, 1980 |
|
KHOSLA FANS (INDIA) PRIVATE LTD. Vs. RAMESH KHOSLA AND ORS.
|
November 26, 1980 |
|
KHUSHAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 1980 |
|
KHUSHI PURI Vs. STATE OF HARYANA
|
February 2, 1980 |
|
KHUSHI RAM Vs. STATE OF PUNJAB
|
January 24, 1980 |
|
KHUSHI RAM Vs. HANS RAJ
|
February 8, 1980 |
|
KIDAR SINGH Vs. KARTAR SINGH
|
September 5, 1980 |
|
KIRPAL SINGH Vs. TEJ KAUR
|
January 28, 1980 |
|
KIRPAL SINGH Vs. RAM SINGH AND OTHERS
|
November 5, 1980 |
|
KISHAN CHAND Vs. HEM RAJ AND OTHERS
|
January 18, 1980 |
|
KISHAN LAL Vs. RAM CHANDER
|
April 23, 1980 |
|
KISHORE BROTHERS Vs. SUSHILA DEVI
|
August 26, 1980 |
|
KISHORI LAL Vs. BABU RAM AND ANOTHER
|
July 28, 1980 |
|
KISHORI LAL Vs. THE STATE OF PUNJAB
|
September 9, 1980 |
|
KISHORI LAL, A. S. I. Vs. THE INSPECTOR GENERAL OF POLICE, PUNJAB AND OTHERS
|
December 8, 1980 |
|
KRISHAN CHAND GOYAL Vs. PUNJAB STATE AND ANOTHER
|
May 7, 1980 |
|
KRISHAN DEV Vs. DHIAN SINGH
|
February 1, 1980 |
|
KRISHAN DEV AND ORS. Vs. DHIAN SINGH
|
April 18, 1980 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 26, 1980 |
|
KRISHAN LAL Vs. JOGINDER NATH MEHRA ALIAS JAGAN NATH MEHRA
|
November 20, 1980 |
|
KRISHAN LAL Vs. PARVEEN KUMARI ALIAS PARKASH DEVI
|
August 21, 1980 |
|
KRISHAN LAL Vs. FINANCIAL COMMISSIONER
|
July 14, 1980 |
|
KRISHAN LAL Vs. MADAN LAL
|
September 25, 1980 |
|
KRISHAN LAL GARG Vs. THE STATE OF PUNJAB AND OTHERS
|
August 27, 1980 |
|
KRISHNA Vs. NATHU RAM
|
January 21, 1980 |
|
KRISHNA AND OTHERS Vs. DEEDAR SINGH
|
January 14, 1980 |
|
KRISHNA RANI Vs. CHUNI LAL GULATI
|
August 4, 1980 |
|
KRISHNA RICE MILLS Vs. STATE OF HARYANA
|
April 3, 1980 |
|
KULDIP DHIR Vs. KAUSHALYA DEVI
|
February 7, 1980 |
|
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 1980 |
|
KULDIP SINGH Vs. ANOKH SINGH
|
December 7, 1980 |
|
KULJIT RAGHBIR SINGH Vs. J.P. GUPTA
|
March 4, 1980 |
|
KULWANT SAIN Vs. THE STATE OF HARYANA AND OTHERS
|
April 30, 1980 |
|
KULWANT SINGH Vs. NAWAL KISHORE REPRESENTED BY L.RS.
|
January 16, 1980 |
|
KUNDAN Vs. RAM KANWAR
|
May 7, 1980 |
|
KUNDAN LAL Vs. JAGDEV SINGH
|
February 1, 1980 |
|
KUNDAN LAL Vs. STATE OF PUNJAB
|
February 15, 1980 |
|
KUNDAN LAL Vs. MEHTAB RAM
|
January 11, 1980 |
|
KUSUM JALALI AND ANOTHER Vs. MEGH RAJ AND OTHERS
|
July 18, 1980 |
|
LABH SINGH MINOR Vs. MAJOR SINGH
|
July 23, 1980 |
|
LABHU RAM AND OTHERS Vs. THE CHIEF SETTLEMENT COMMISSIONER, PUNJAB, JULLUN DUR AND OTHERS
|
March 7, 1980 |
|
LACHHMAN Vs. RAM CHAND
|
January 23, 1980 |
|
LACHHMAN DASS AND ANR. Vs. MADAN LAL
|
July 18, 1980 |
|
LACHMAN DASS Vs. BALBIR SINGH AND ORS.
|
March 5, 1980 |
|
LADLI PARSHAD BHARGAVA ETC Vs. MISRI DEVI
|
September 4, 1980 |
|
LADY DOCTOR ASHA BAWA Vs. SMT. CHAMPA DHAWAN AND ANOTHER
|
November 5, 1980 |
|
LAKSHMI CHANDRA AGGARWAL Vs. STATE OF HARYANA
|
July 15, 1980 |
|
LAL CHAND Vs. NARINDER KUMARI
|
January 30, 1980 |
|
LAL CHAND Vs. DARSHANA DEVI
|
March 13, 1980 |
|
LAL CHAND AND ANOTHER Vs. AJMER SINGH (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES AJAI KAUR
|
January 24, 1980 |
|
LAL SINGH Vs. KISHAN GOPAL AND ORS.
|
July 14, 1980 |
|
LAL SINGH, CONSTABLE AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 7, 1980 |
|
LALU SHAH Vs. CHAND RANI
|
September 25, 1980 |
|
LAXMI KANT AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
September 3, 1980 |
|
LAXMI NARAIN Vs. RAM LAL
|
August 12, 1980 |
|
LAXMI NARAIN AND OTHERS Vs. THE STATE OF HARYANA
|
July 23, 1980 |
|
LEADER ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1980 |
|
LEHRI AND ORS. Vs. ARJAN DASS AND ORS.
|
February 7, 1980 |
|
LEKH RAJ Vs. STATE
|
February 29, 1980 |
|
LILAWATI ALIAS PUSHPAWATI Vs. SHIV SINGH
|
January 15, 1980 |
|
LT COL ANUP SINGH Vs. G D SURI
|
January 27, 1980 |
|
M.L. GOEL Vs. MUKHTIAR SINGH
|
August 28, 1980 |
|
M/S HARNARAIN DASS GHADSI RAM, MOGA MANDI Vs. M/S LAL CHAND BALWANT RAI, MOGA MANDI AND OTHERS
|
March 5, 1980 |
|
M/S KASTURBA SEWA MANDIR RAJPUKA TOWNSHIP DISTRICT PATIALA Vs. MST. BACHAN KAUR AND OTHERS
|
February 6, 1980 |
|
M/S KHAN CHAND JAGDISH CHAND Vs. PREM NATH JAISWAL
|
August 6, 1980 |
|
M/S RAM SARUP ASHOK KUMAR (TENANT) Vs. SMT. INDERJIT KAUR (LANDLADY)
|
April 14, 1980 |
|
M/S RUBBER HOUSE Vs. M/S EXCELLSIOR NEEDILES INDUSTRIES PVT. LTD.
|
May 29, 1980 |
|
M/S. R.J. WOOD & COMPANY PVT. LTD. Vs. THE ASSESSING AUTHORITY, FARIDABAD AND ANOTHER
|
May 7, 1980 |
|
MADAN GOPAL GUPTA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 23, 1980 |
|
MADAN LAL Vs. SHAM LAL
|
July 23, 1980 |
|
MADAN LAL Vs. SMT. GURBACHAN KAUR
|
October 18, 1980 |
|
MADAN LAL Vs. VIDYA WATI
|
September 23, 1980 |
|
MAHA SINGH Vs. RAM NARAIN
|
October 8, 1980 |
|
MAHABIR PARSHAD Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1980 |
|
MAHAN SINGH AND RATTAN SINGH Vs. EXECUTIVE MAGISTRATE
|
September 30, 1980 |
|
MAHANT SUNDER DASS Vs. NATHO
|
September 5, 1980 |
|
MAHANT SWARAN DASS Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE AMRITSAR
|
October 9, 1980 |
|
MAHARAJ MAL HANS RAJ Vs. STATE OF PUNJAB
|
September 1, 1980 |
|
MAHIPAL Vs. STATE OF HARYANA
|
February 26, 1980 |
|
MAJOR GURMIT SINGH Vs. HARVEEN WALIA
|
October 7, 1980 |
|
MAJOR PYARA SINGH SARANG Vs. TARLOK SINGH
|
October 7, 1980 |
|
MAJOR SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
April 10, 1980 |
|
MAKHAN SINGH Vs. SAMPURAN SINGH
|
October 8, 1980 |
|
MAKHAN SINGH Vs. SHANKAR SINGH AND ANR.
|
February 18, 1980 |
|
MAKHAN SINGH AND OTHERS Vs. TARA SINGH AND OTHERS
|
January 18, 1980 |
|
MALIK LAH LABHU MASIH Vs. STATE OF PUNJAB AND ORS.
|
May 29, 1980 |
|
MALKIAT SINGH Vs. EXECUTIVE ENGINEER
|
July 16, 1980 |
|
MALKIAT SINGH Vs. THE DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB AND ANOTHER
|
January 25, 1980 |
|
MALT COMPANY (INDIA) P LTD Vs. CHAIRMAN
|
March 17, 1980 |
|
MAM CHAND Vs. STATE OF HARYANA
|
January 24, 1980 |
|
MAM RAJ Vs. SUPERINTENDING CANAL OFFICER
|
February 27, 1980 |
|
MAN MOHAN NATH AND ANOTHER Vs. SMT. KESRA DEVI AND OTHERS
|
January 14, 1980 |
|
MAN SINGH Vs. BRIJ LAL
|
March 20, 1980 |
|
MAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
February 25, 1980 |
|
MANAGING COMMITTEE Vs. STATE OF PUNJAB
|
April 11, 1980 |
|
MANGAT RAM Vs. THE STATE OF HARYANA
|
September 8, 1980 |
|
MANJIT KAUR Vs. HARPAL SINGH
|
March 4, 1980 |
|
MANJIT SINGH Vs. HARBHAJAN KAUR
|
August 11, 1980 |
|
MANJIT SINGH Vs. STATE BANK OF INDIA
|
July 15, 1980 |
|
MANJIT SINGH Vs. HARBHAJAN KAUR
|
September 11, 1980 |
|
MANOHAR LAL Vs. NIWAS
|
October 16, 1980 |
|
MANOHAR LAL Vs. THE STATE OF HARYANA
|
September 18, 1980 |
|
MANOHAR LAL Vs. STATE OF PUNJAB AND OTHERS
|
September 1, 1980 |
|
MARUTI LIMITED Vs. B G SHIRKE AND COMPANY
|
September 11, 1980 |
|
MASOO Vs. SHAM SINGH
|
January 10, 1980 |
|
MAYA DEVI Vs. MAHABIR SINGH
|
May 27, 1980 |
|
MAYA DEVI Vs. SIRI NIWAS
|
October 10, 1980 |
|
MAYA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
September 30, 1980 |
|
MBHAR SINGH Vs. URMILA DEVI
|
January 16, 1980 |
|
MEERA JAISWAL Vs. COMMISSIONER OF WEALTH-TAX
|
July 29, 1980 |
|
MEHAR CHAND AND ANR. Vs. T.D. SHARMA AND ORS.
|
September 24, 1980 |
|
MEHNGA RAM Vs. ISHAR DASS
|
January 14, 1980 |
|
MEHNGE RAM Vs. THE STATE
|
August 26, 1980 |
|
MELA SINGH, CLERK Vs. UNION OF INDIA
|
August 7, 1980 |
|
MESSRS EAST PUNJAB TRADERS Vs. SHRI GURPIARA(SIC) LAL SAGGAR
|
February 6, 1980 |
|
METRO POTTERIES Vs. GURDIAL SINGH
|
September 11, 1980 |
|
MILKHI RAM Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB
|
April 18, 1980 |
|
MIR MOHAMMAD RAJA ALI KHAN Vs. STATE OF HARYANA
|
April 28, 1980 |
|
MITHU SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
July 18, 1980 |
|
MODELLA TEXTILE WORKERS UNION, CHANDIGARH Vs. UNION OF INDIA AND OTHERS
|
March 7, 1980 |
|
MOHAN DEVI Vs. SHRI PAL
|
September 18, 1980 |
|
MOHAN LAL Vs. THE COMMISSIONER, HISSAR DIVISION AND ORS.
|
October 15, 1980 |
|
MOHAN LAL Vs. DIWAN CHAND
|
August 8, 1980 |
|
MOHAN LAL AND ORS. Vs. BISHAN SARUP GUPTA AND ORS.
|
April 17, 1980 |
|
MOHAN LAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
August 26, 1980 |
|
MOHAN LAL GUPTA Vs. ROMESH RANI ANAND
|
September 15, 1980 |
|
MOHAN LAL VERMA AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
October 17, 1980 |
|
MOHAN PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 4, 1980 |
|
MOHAN SINGH Vs. MUKAND SINGH
|
August 12, 1980 |
|
MOHAN SINGH Vs. JIT SINGH
|
February 6, 1980 |
|
MOHAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 13, 1980 |
|
MOHAN SINGH AND RATTAN SINGH Vs. THE EXECUTIVE MAGISTRATE IST CLASS AND ANR.
|
November 30, 1980 |
|
MOHANT BIKRAM DASS Vs. NIRMAL SINGH & ANOTHER
|
August 4, 1980 |
|
MOHAR SINGH CHAUDHRY Vs. SMT. KRISHNA DEVI
|
September 15, 1980 |
|
MOHD. KIFAYATULLAH Vs. THE PUNJAB WAKF BOARD, AMBALA CANTT
|
August 6, 1980 |
|
MOHINDER KAUR Vs. FINANCIAL COMMISSIONER (TAXATION)
|
May 7, 1980 |
|
MOHINDER KAUR Vs. PARA SINGH
|
August 22, 1980 |
|
MOHINDER KAUR Vs. PIARA SINGH
|
August 25, 1980 |
|
MOHINDER KAUR Vs. VAKIL CHAND
|
September 19, 1980 |
|
MOHINDER KAUR AND ANR. Vs. PIARA SINGH AND ORS.
|
April 22, 1980 |
|
MOHINDER KUMAR Vs. TILAK RAJ
|
December 17, 1980 |
|
MOHINDER PARTAP SINGH AND ANRS. Vs. SHRI PARMANAND
|
January 16, 1980 |
|
MOHINDER SINGH Vs. SIRI CHAND
|
September 7, 1980 |
|
MOHINDER SINGH Vs. SIRI CHAND
|
September 10, 1980 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
February 19, 1980 |
|
MOHINDER SINGH Vs. DEVELOPMENT COMMISSIONER
|
February 7, 1980 |
|
MOHINDER SINGH AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
October 16, 1980 |
|
MOHINDER SINGH SOHAL Vs. RAMESH KUMAR
|
October 10, 1980 |
|
MOHINDRO Vs. KARTAR SINGA
|
May 6, 1980 |
|
MOOL CHAND Vs. STATE OF PUNJAB
|
April 1, 1980 |
|
MOOLA SINGH Vs. PITAMBER
|
January 19, 1980 |
|
MRS. KIRAN HORA Vs. SHRI ASHOK KUMAR
|
March 21, 1980 |
|
MST. SADIQAN AND OTHERS Vs. MST. JUBEDIAN AND OTHERS
|
February 12, 1980 |
|
MUKHTIAR KAUR Vs. MAGHAR SINGH
|
August 25, 1980 |
|
MUKHTIAR SINGH Vs. THE STATE OF PUNJAB
|
August 18, 1980 |
|
MUKHTIAR SINGH Vs. THE STATE OF PUNJAB
|
September 16, 1980 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 15, 1980 |
|
MUL CHAND AND OTHERS Vs. SAIYA NARAIN AND OTHERS
|
January 10, 1980 |
|
MULKH RAJ MUNI LAL MAHAJAN Vs. PARMESHWARI DASS
|
May 22, 1980 |
|
MUNICIPAL COMMITTEE, LUDHIANA Vs. S B SAINI BROTHERS
|
January 22, 1980 |
|
MUNICIPAL COMMITTEE, RAIKOT Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 1980 |
|
MUNSHI RAM Vs. VED PARKASH JHANI
|
March 12, 1980 |
|
MUNSHI RAM KHERU RAM Vs. STATE OF PUNJAB
|
August 22, 1980 |
|
MURLI MANOHAR AND COMPANY Vs. STATE OF HARYANA
|
November 25, 1980 |
|
NACHHATAR KAUR Vs. STATE OF PUNJAB
|
February 15, 1980 |
|
NAGINA SINGH Vs. GURDEEP SINGH
|
August 1, 1980 |
|
NAMAN & ORS Vs. RATTAN SINGH
|
August 18, 1980 |
|
NAR SINGH Vs. STATE OF PUNJAB
|
January 10, 1980 |
|
NARANJAN DASS Vs. DES RAJ
|
January 17, 1980 |
|
NARANJAN SINGH Vs. STATE OF PUNJAB
|
March 6, 1980 |
|
NARESH Vs. AJMER
|
November 12, 1980 |
|
NARINDER KUMAR, HINDI TEACHER Vs. THE STATE OF PUNJAB AND OTHERS
|
October 16, 1980 |
|
NARINDER NATH SHARMA AND ANR Vs. UNION OF INDIA
|
February 2, 1980 |
|
NARINDER SINGH Vs. SMT. HARBANS KAUR AND OTHERS
|
January 17, 1980 |
|
NARINDER SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 24, 1980 |
|
NASIB CHAND Vs. MOHAN SINGH AND ORS.
|
March 21, 1980 |
|
NASIB CHAND Vs. THE STATE (UNION TERRITORY), CHANDIGARH
|
October 30, 1980 |
|
NASIB SINGH Vs. STATE OF PUNJAB
|
May 23, 1980 |
|
NASIB SINGH Vs. JAGDISH CHAND
|
August 18, 1980 |
|
NATHA SINGH Vs. HARBANS SINGH
|
January 11, 1980 |
|
NEW DIWAN OIL MILLS Vs. COMMISSIONER OF INCOME-TAX
|
July 15, 1980 |
|
NEW SURAJ FINANCIERS AND CHIT FUND CO Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1980 |
|
NIHAL SINGH Vs. NAI SABHA REGISTERED
|
January 16, 1980 |
|
NIKKA SINGH AND OTHERS Vs. NACHHATTAR SINGH AND OTHERS
|
February 11, 1980 |
|
NIRANJAN SINGH Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION
|
April 30, 1980 |
|
NIRMAL DAS Vs. ADDITIONAL DIRECTOR
|
March 7, 1980 |
|
NORTHERN INDIA RUBBER MILLS SALES Vs. STATE OF PUNJAB
|
September 23, 1980 |
|
NOTIFIED AREA COMMITTEE Vs. INDIAN OIL CORPORATION LTD. AND ANR.
|
December 9, 1980 |
|
OFFICIAL LIQUIDATOR KHOSLA FANS INDIA P LTD Vs. RAMESH KHOSLA
|
November 25, 1980 |
|
OM PAL Vs. ANAND SWARUP
|
September 26, 1980 |
|
OM PARKASH Vs. PREM CHAND AGGARWAL
|
September 25, 1980 |
|
OM PARKASH Vs. M/S DURGA DASS HARBANS LAL ETC.
|
May 25, 1980 |
|
OM PARKASH Vs. SARUPA
|
December 1, 1980 |
|
OM PARKASH Vs. MUNICIPALITY BHATINDA
|
January 16, 1980 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
January 23, 1980 |
|
OM PARKASH Vs. SURAJ BHAN
|
September 29, 1980 |
|
OM PARKASH Vs. BADRI NATH AND ANOTHER
|
August 8, 1980 |
|
OM PARKASH Vs. GURDAS MAL
|
January 15, 1980 |
|
OM PARKASH Vs. THE STATE OF HARYANA
|
March 7, 1980 |
|
OM PARKASH Vs. KASHMIRI LAL
|
September 24, 1980 |
|
OM PARKASH GOYAL Vs. THE STATE OF PUNJAB THROUGH DEVELOPMENT COMMISSIONER
|
March 14, 1980 |
|
OM PARKASH SHARMA Vs. STATE OF HARYANA AND OTHERS
|
December 4, 1980 |
|
OM PRAKASH SAINI Vs. DALJIT SINGH
|
April 3, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. MANJIT KAUR
|
May 6, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SANT RAM
|
November 12, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. AND ANOTHER Vs. DHANWANT SINGH AND ANOTHER
|
March 3, 1980 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD., AND OTHERS Vs. SMT. MANJIT KAUR AND OTHERS
|
March 6, 1980 |
|
OSWAL WEAVING & SPINNING MILLS Vs. PRITAM SINGH AND OTHERS
|
December 19, 1980 |
|
P.N. KAPAHI (PRAN NATH KAPAHI) Vs. STATE OF PUNJAB
|
March 11, 1980 |
|
PANDHAWA CO-OP AGRICULTURAL SERVICE SOCIETY Vs. SUKHDEV SINGH
|
February 20, 1980 |
|
PANNA LAL Vs. FIRM VAKIL CHAND PAWAN KUMAR AND ANOTHER
|
October 7, 1980 |
|
PANNA LAL TALWAR Vs. COMMISSIONER OF INCOME-TAX
|
January 23, 1980 |
|
PARADISE PRINTERS CHANDIGARH Vs. UNION TERRITORY CHANDIGAH
|
April 25, 1980 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 18, 1980 |
|
PARAMJIT SINGH Vs. THE STATE OF PUNJAB
|
July 25, 1980 |
|
PARAMJIT SINGH GREWAL Vs. COMMISSIONER OF INCOME-TAX
|
February 22, 1980 |
|
PARDUMAN SINGH AND ORS. Vs. THE COLLECTOR-CUM-S.D.O. AND ORS.
|
April 9, 1980 |
|
PARI BAI Vs. BHAVI CHAND
|
February 25, 1980 |
|
PARKASH CHAND Vs. INCOME-TAX OFFICER A-WARD
|
July 31, 1980 |
|
PARKASH CHAND SUSHIL KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
October 28, 1980 |
|
PARSHOOTAM DASS JAIN Vs. INDER SAIN
|
August 6, 1980 |
|
PARTAP SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
August 25, 1980 |
|
PARVEEN CHANDER CHADHA Vs. RAJ KUMAR THAPAR
|
March 18, 1980 |
|
PARVEEN LATA SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
September 9, 1980 |
|
PATIALA BUS SIRHIND (P.) LTD. SIRHIND Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
May 30, 1980 |
|
PAUL ELECTRIC COMPANY Vs. ASSISTANT EXCISE AND TAXATION COMMISSIONER INSPECTION
|
January 8, 1980 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
October 9, 1980 |
|
PB STATE SMALL INDUST CORPORATION LTD Vs. K NAGINA
|
October 7, 1980 |
|
PHUL THEATRE Vs. THE MUNICIPAL COMMITTEE AND ORS.
|
December 10, 1980 |
|
PIARA LAL Vs. NARESH KUMAR AND ANOTHER
|
September 10, 1980 |
|
PIARE LAL Vs. PURAN
|
February 10, 1980 |
|
PIARE LAL Vs. VIJAY KUMAR AND ANOTHER
|
August 13, 1980 |
|
PIARE LAL Vs. THE STATE OF PUNJAB
|
March 19, 1980 |
|
POKHAR SINGH Vs. STATE OF HARYANA
|
May 21, 1980 |
|
PRAKASH Vs. JASWANT KAUR
|
March 11, 1980 |
|
PREM KAUR Vs. RATI RAM
|
August 13, 1980 |
|
PREM PAL Vs. RAKSHA CHOHAN
|
April 28, 1980 |
|
PREM SINGH Vs. FINANCIAL COMMISSIONER
|
March 5, 1980 |
|
PREM SINGH Vs. GOPAL DAS
|
May 15, 1980 |
|
PREM SINGH MALIK AND ORS. Vs. STATE OF HARYANA
|
August 4, 1980 |
|
PRITAM DASS GOYAL Vs. PARKASH ROAD LINES PVT. LTD., AND ANOTHER
|
November 26, 1980 |
|
PRITAM KAUR Vs. SURAT SINGH
|
August 13, 1980 |
|
PRITAM SINGH Vs. UNION OF INDIA AND OTHERS
|
August 14, 1980 |
|
PRITAM SINGH Vs. THE STATE OF PUNJAB
|
August 21, 1980 |
|
PRITAM SINGH Vs. THE STATE OF PUNJAB
|
August 22, 1980 |
|
PRITAM SINGH Vs. VIRENDER KUMAR BHALLA AND ANOTHER
|
January 29, 1980 |
|
PRITAM SINGH Vs. THE COLLECTOR (B.D.P.O) PATIALA AND ANOTHER
|
March 31, 1980 |
|
PRITAM SINGH Vs. THE STATE OF PUNJAB
|
July 29, 1980 |
|
PRITAM SINGH Vs. SMT. SIBO
|
July 15, 1980 |
|
PRITHVI RAJ Vs. STATE OF HARYANA
|
October 31, 1980 |
|
PUNJAB FILM AND NEWS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
April 23, 1980 |
|
PUNJAB STATE Vs. CHAMAN LAL
|
September 9, 1980 |
|
PUNJAB STATE Vs. KIRPAL SINGH
|
February 27, 1980 |
|
PUNJAB STATE Vs. CHAMAN LAL
|
September 29, 1980 |
|
PUNJAB STATE (NOW HARYANA) Vs. GLOBE MOTORS LTD AND ANR.
|
January 16, 1980 |
|
PUNJAB STATE AND ANOTHER Vs. SHRI NIRMAL SINGH AND ANOTHER
|
December 9, 1980 |
|
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 29, 1980 |
|
PUNJAB STEEL STOCKHOLDERS SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 11, 1980 |
|
PUNJAB UNIVERSITY CHANDIGARH Vs. DR. A.K. KAPOOR AND OTHERS
|
November 27, 1980 |
|
PUNJAB WAKF BORRD Vs. MALKHAN
|
August 7, 1980 |
|
PURAN Vs. KAPOORA AND ORS.
|
September 30, 1980 |
|
PURAN CHAND Vs. THE STATE OF PUNJAB
|
July 21, 1980 |
|
PURAN CHAND GUPTA Vs. THE STATE OF PUNJAB
|
September 18, 1980 |
|
PURAN CHAND SEHGAL Vs. SECRETARY MINISTRY OF COMMISSIONER GOVT OF INDIA NEW DELHI
|
December 5, 1980 |
|
PURAN MAL Vs. GIRDHARI LAL
|
September 30, 1980 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
December 8, 1980 |
|
PUSHPA CHADHA Vs. SHER SINGH DRIVER
|
February 21, 1980 |
|
PUSHPA RANI Vs. GOPAL CHAND
|
December 5, 1980 |
|
RADAUR CANE GROWERS CO-OP SOCIETY LTD Vs. STATE OF HARYANA
|
January 16, 1980 |
|
RADHA KISHAN MARWAHA Vs. GIRDHARI LAL BHALLA
|
September 3, 1980 |
|
RADHEY SHYAM Vs. HARYANA STATE
|
May 27, 1980 |
|
RADHIKA BAI Vs. KRISHAN
|
January 25, 1980 |
|
RAGHBIR CHAND Vs. VIDYA DEVI AND OTHERS
|
December 16, 1980 |
|
RAGHBIR KAUR Vs. GENERAL PUBLIC
|
August 12, 1980 |
|
RAHIM KHAN Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
May 30, 1980 |
|
RAI SINGH Vs. BALWANT SINGH
|
October 1, 1980 |
|
RAJ KARAN AND ANOTHER Vs. THE STATE OF PUNJAB
|
October 14, 1980 |
|
RAJ KUMAR Vs. THE STATE OF HARYANA
|
August 14, 1980 |
|
RAJ KUMAR Vs. MOOL RAJ
|
September 11, 1980 |
|
RAJ KUMAR Vs. AMER SINGH
|
August 7, 1980 |
|
RAJ KUMAR ALIAS PRITHVI SINGH AND ANR. Vs. AMAR SINGH AND ORS.
|
April 22, 1980 |
|
RAJ KUMAR, A.S.I. Vs. STATE OF PUNJAB AND ORS.
|
October 15, 1980 |
|
RAJ KUMARI Vs. DHARI LAL
|
November 28, 1980 |
|
RAJ PAUL Vs. STATE OF PUNJAB
|
February 7, 1980 |
|
RAJA RAM AND OTHERS Vs. SURJAN SINGH AND OTHERS
|
November 12, 1980 |
|
RAJA SINGH Vs. THE STATE OF PUNJAB
|
September 29, 1980 |
|
RAJENDER SINGH BEDI Vs. SHRI DINA NATH PUNJ
|
January 25, 1980 |
|
RAJESHWAR PARSAD Vs. STATE OF HARYANA
|
March 19, 1980 |
|
RAJINDER Vs. UMRAO PARSHAD
|
March 5, 1980 |
|
RAJINDER KUMAR Vs. OM PARKASH
|
April 11, 1980 |
|
RAJINDER KUMAR AND ANR. Vs. STATE OF PUNJAB
|
October 8, 1980 |
|
RAJINDER PAL KAUR Vs. DALJIT SINGH
|
December 18, 1980 |
|
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER
|
August 22, 1980 |
|
RAJINDER SINGH I.F.S. Vs. UNION OF INDIA AND OTHERS
|
May 17, 1980 |
|
RAJINDR PARKASH Vs. ROSHNI DEVI
|
November 4, 1980 |
|
RAKHA Vs. SHADI SINGH
|
September 19, 1980 |
|
RAM ASHRAM COMMITTEE Vs. KISHAN LAL
|
September 29, 1980 |
|
RAM BHAJ Vs. U.T. CHANDIGARH
|
July 23, 1980 |
|
RAM BHATERI Vs. MAL CHAND
|
May 14, 1980 |
|
RAM CHANDER Vs. AMAR DEVI
|
February 5, 1980 |
|
RAM CHANDER Vs. THE STATE OF HARYANA
|
March 19, 1980 |
|
RAM CHANDER Vs. MANGAL SINGH
|
September 29, 1980 |
|
RAM CHANDER AND ORS. Vs. STATE OF HARYANA AND ANR.
|
May 22, 1980 |
|
RAM DHAN Vs. LAJPAT RAI
|
August 4, 1980 |
|
RAM DIA Vs. LADHA RAM
|
February 8, 1980 |
|
RAM DIYA Vs. MAM CHAND AND ANR.
|
April 1, 1980 |
|
RAM GOPAL Vs. LEKHU RAM
|
December 5, 1980 |
|
RAM KALI Vs. PARDIP KUMAR
|
July 21, 1980 |
|
RAM KARAN Vs. FINANCIAL COMMISSIONER
|
April 11, 1980 |
|
RAM KISHAN Vs. HARJINDER SINGH AND OTHERS
|
August 20, 1980 |
|
RAM KUMAR Vs. DY COMMISSIONER
|
February 26, 1980 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
July 23, 1980 |
|
RAM KUMAR Vs. THE STATE OF HARYANA
|
February 2, 1980 |
|
RAM LABHAYA Vs. BAGHA MAL
|
April 21, 1980 |
|
RAM LAL Vs. WASU RAM
|
December 2, 1980 |
|
RAM LAL Vs. GOPI CHAND
|
December 17, 1980 |
|
RAM LAL Vs. RAM PIARI
|
November 13, 1980 |
|
RAM LAL SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 2, 1980 |
|
RAM LAL SUNDA AND OTHERS Vs. SANTOSH KUMARI SOOD
|
March 31, 1980 |
|
RAM PHAL Vs. STATE OF HARYANA AND ORS.
|
May 28, 1980 |
|
RAM PIARI Vs. DR. KESHO RAM
|
May 6, 1980 |
|
RAM PIARI Vs. V. BANWARI LAL
|
February 5, 1980 |
|
RAM PRAKASH AND ANOTHER Vs. LABHU RAM
|
November 14, 1980 |
|
RAM RACHHPAL Vs. KAILASH WATI
|
September 10, 1980 |
|
RAM RATTAN Vs. KULDIP SINGH
|
April 9, 1980 |
|
RAM RATTAN AGGARWAL Vs. SARVSHRI BODH RAJ
|
January 28, 1980 |
|
RAM SAROOP PAWAN KUMAR Vs. INCOME-TAX OFFICER
|
February 27, 1980 |
|
RAM SARUP Vs. PATTO
|
March 5, 1980 |
|
RAM SARUP AND OTHERS Vs. PARSANNI DEVI AND OTHERS
|
September 30, 1980 |
|
RAM SARUP GUPTA Vs. JAGDISH CHAND
|
July 29, 1980 |
|
RAMA RANI KHANA Vs. PRITAM KAUR
|
January 18, 1980 |
|
RAMAN RAI Vs. COMMISSIONER, JULLUNDUR DIVISION, JULLUNDUR ETC
|
August 11, 1980 |
|
RAMEL DASS Vs. DHARAM SINGH AND ORS.
|
May 9, 1980 |
|
RAMESH CHAND Vs. RADHA KISHAN AND OTHERS
|
February 20, 1980 |
|
RAMESH KUMAR Vs. RAJ PAUL
|
April 2, 1980 |
|
RAMESH LAL Vs. PIARA LAL
|
September 19, 1980 |
|
RAMESHWAR DASS Vs. JUGAL KISHORE
|
April 25, 1980 |
|
RAMPAL SINGH ALIAS RAM PAL Vs. NANAK CHAND AND ORS.
|
September 10, 1980 |
|
RAMPATI Vs. PUTLI LAL
|
October 16, 1980 |
|
RAMPHOOL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 5, 1980 |
|
RANBIR ENGINEERING MILLS STORE Vs. INCOME-TAX OFFICER
|
February 13, 1980 |
|
RANBIR SINGH Vs. SHRI CHAND
|
July 16, 1980 |
|
RANDHIR SINGH Vs. RAVI INDER SINGH
|
October 6, 1980 |
|
RANJIV PAUL SINGH Vs. MEHANGA RAM
|
November 5, 1980 |
|
RATTAN CHAND Vs. DIRECTOR, FOOD AND SUPPLIES
|
May 22, 1980 |
|
RATTAN SINGH Vs. BHANU RAM
|
August 26, 1980 |
|
RATTAN SINGH Vs. D R KAPOOR
|
December 16, 1980 |
|
RATTANJIT KAUR Vs. STATE OF HARYANA
|
October 8, 1980 |
|
RAUNQI RAM Vs. STATE OF HARYANA
|
July 21, 1980 |
|
RENUKA BATRA Vs. GRINDLAYS BANK LTD
|
February 11, 1980 |
|
RISAL SINGH, SARPANCH Vs. THE DIRECTOR PANCHAYATS AND ORS.
|
October 10, 1980 |
|
ROMESH KUMAR Vs. MUNICIPAL COMMITTEE GURDASPUR
|
November 3, 1980 |
|
ROSHAN LAL Vs. MUNSHI RAM
|
October 1, 1980 |
|
ROSHAN LAL Vs. THE STATE OF PUNJAB
|
December 2, 1980 |
|
ROSHAN LAL DUGGAL Vs. THE STATE OF PUNJAB AND OTHERS
|
May 6, 1980 |
|
ROSHAN LAL SALWAN Vs. BIMLA KUMARI
|
March 18, 1980 |
|
RUPINDER KAUR Vs. SECRETARY TO GOVERNMENT, PUNJAB, DEVELOPMENT DEPARTMENT, AGRICULTURE. CHANDIGARH AND OTHERS
|
February 18, 1980 |
|
RUPU Vs. STATE OF HARYANA
|
February 8, 1980 |
|
S. JASBIR SINGH AND ANOTHER Vs. OM PARKASH AGGARWAL
|
February 13, 1980 |
|
SADA SINGH Vs. STATE OF PUNJAB
|
February 18, 1980 |
|
SADHA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER HARYANA
|
November 13, 1980 |
|
SADHU RAM Vs. KHEM CHAND AND ANOTHER
|
February 1, 1980 |
|
SAHIB DAYAL AND ASHA RANI Vs. UNION OF INDIA
|
October 14, 1980 |
|
SAJJAN SINGH Vs. MUKAND SINGH
|
March 15, 1980 |
|
SALIG RAM KANHAYA LAL Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1980 |
|
SAMBHU NATH AND SONS LTD., SHAHBAD MARKANDA Vs. THE PRESIDING OFFICER, LABOUR COURT, HARYANA ROHTAK AND OTHERS
|
September 4, 1980 |
|
SAMPURAN SINGH Vs. STATE OF HARYANA
|
February 25, 1980 |
|
SAMPURAN SINGH AND ANOTHER Vs. SUDHA BALA AND OTHERS
|
February 1, 1980 |
|
SAMUEL POLITUS Vs. AZIZ WILLIAM BISHOP
|
January 29, 1980 |
|
SANT RAM AND ANOTHER Vs. THE STATE OF PUNJAB
|
March 11, 1980 |
|
SANT RAM NEHRA Vs. THE STATE OF HARYANA AND ORS.
|
March 18, 1980 |
|
SANTA SINGH Vs. DIAL SINGH
|
August 28, 1980 |
|
SANTOKH SINGH Vs. SAT PAL JAYANTI PARSHAD
|
November 28, 1980 |
|
SANTOSH KUMARI Vs. MOHAN LAL
|
September 5, 1980 |
|
SANTOSH KUMARI Vs. TARSEM LAL
|
April 11, 1980 |
|
SANTOSH KUMARI Vs. MOHAN LAL
|
March 21, 1980 |
|
SANTOSH KUMARI Vs. MOHAN LAL
|
May 21, 1980 |
|
SANTU SON OF JAGGA Vs. PREM SINGH AND ANR.
|
May 14, 1980 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA
|
October 15, 1980 |
|
SARDAR BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
March 6, 1980 |
|
SARDARA SINGH Vs. RAKHA SINGH
|
April 23, 1980 |
|
SARDARA SINGH Vs. GRAM PANCHAYAT (GRAM SABHA) SARANGPUR
|
July 15, 1980 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
September 4, 1980 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
January 30, 1980 |
|
SARDARA SINGH, ACCOUNTS CLERK Vs. THE ADMINISTRATION OF UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 17, 1980 |
|
SARDARI LAL Vs. STATE OF PUNJAB
|
May 9, 1980 |
|
SARDOOL SINGH Vs. JASWANT KAUR
|
December 11, 1980 |
|
SAROJ BALA Vs. SANT DARBARA SINGH
|
October 14, 1980 |
|
SARUP CHAND Vs. PRITAM SINGH
|
January 8, 1980 |
|
SARUP CHAND Vs. NAGAR PALIKA SANGRUR
|
February 6, 1980 |
|
SARUP SINGH Vs. SHRI NARINDER NATH
|
January 25, 1980 |
|
SARVSRI GURMIT SINGH Vs. SUPERINTENDING CANAL OFFICER
|
February 21, 1980 |
|
SARWAN SINGH Vs. BANTI
|
April 18, 1980 |
|
SAT NARAIN Vs. NARAIN DASS AND ANOTHER
|
January 25, 1980 |
|
SAT NARAIN SAINI Vs. SITA WATI AND ANR
|
January 11, 1980 |
|
SAT PAL Vs. NAND KISHORE
|
January 11, 1980 |
|
SAT PAL SINGH Vs. STATE OF PUNJAB
|
April 27, 1980 |
|
SAT PARKASH Vs. ROOP RANI
|
January 9, 1980 |
|
SAT PARKASH Vs. KALYAN SINGH
|
September 11, 1980 |
|
SATISH BAHADUR Vs. HANS RAJ
|
August 27, 1980 |
|
SATWANT KAUR Vs. AMRIT SINGH CHOPRA AND WAZIR KUMAR
|
August 26, 1980 |
|
SATYA DEVI Vs. CUSTODIAN GENERAL
|
January 22, 1980 |
|
SATYA NARAIN ALWAL AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
September 30, 1980 |
|
SATYA, W/O KHAZAN CHAND Vs. KHAZAN CHAND
|
October 8, 1980 |
|
SAVITRI Vs. RAMESH CHANDER
|
March 14, 1980 |
|
SAVITRI PIPLANI Vs. SUBHASH CHANDER
|
November 21, 1980 |
|
SEWA RAM Vs. CHIEF SETTLEMENT COMMISSIONER
|
May 14, 1980 |
|
SEWA SINGH Vs. JAGIR KAUR
|
August 22, 1980 |
|
SEWA SINGH SADHU SINGH Vs. STATE OF HARYANA
|
September 9, 1980 |
|
SEWA SINGH, LANDLORD Vs. AGYA SINGH, TENANT
|
April 1, 1980 |
|
SEWAL SINGH AJIT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
April 25, 1980 |
|
SH. MAHADEV SON OF SH. SHIV NARAIN Vs. SHRI R.K. DATTA
|
August 5, 1980 |
|
SHADI SINGH Vs. THE STATE OF (U.T. CHANDIGARH)
|
October 31, 1980 |
|
SHAKUNTLA DEVI AND OTHERS Vs. RAMESH KUMAR AND OTHERS
|
January 14, 1980 |
|
SHAM LAL Vs. STATE OF HARYANA
|
August 26, 1980 |
|
SHAM LAL Vs. MEHAR SINGH
|
September 15, 1980 |
|
SHAM LAL Vs. SHMT. JANAK DULARI AND OTHERS
|
January 28, 1980 |
|
SHAM SINGH Vs. STATE OF PUNJAB AND ANR.
|
January 15, 1980 |
|
SHAMSHER SINGH Vs. DEVINDER SINGH KOHLI
|
April 19, 1980 |
|
SHAMSHER SINGH Vs. SARUP CHAND
|
September 16, 1980 |
|
SHANKAR DATT Vs. DEVELOPMENT MINISTER
|
January 28, 1980 |
|
SHANTI DEVI Vs. SAWAN RAM
|
April 7, 1980 |
|
SHANTI RAM Vs. SAGLI RAM
|
August 29, 1980 |
|
SHARAM SINGH Vs. UNION OF INDIA
|
February 8, 1980 |
|
SHARBATI Vs. BRAHMA DUTT
|
February 25, 1980 |
|
SHARDA TRUST Vs. COMMISSIONER OF INCOME-TAX
|
January 8, 1980 |
|
SHEELA BAI Vs. PHUMAN SINGH
|
October 28, 1980 |
|
SHEELA DEVI Vs. MADAN LAL
|
September 22, 1980 |
|
SHER SINGH Vs. RAM MURTI
|
October 6, 1980 |
|
SHINGARA SINGH Vs. RAGHBIR SINGH
|
July 15, 1980 |
|
SHIV CHAND Vs. NARESH KUMAR
|
May 6, 1980 |
|
SHIV CHARAN Vs. STATE OF HARYANA
|
February 8, 1980 |
|
SHIV CHARAN DASS Vs. COMMISSIONER OF INCOME-TAX
|
April 23, 1980 |
|
SHIV DATT SHARMA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 13, 1980 |
|
SHIVCHARAN DASS Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1980 |
|
SHMT. SATWANT KAUR Vs. M/S P. R. INDUSTRIES
|
January 10, 1980 |
|
SHRI AMAR NATH Vs. SHRI MANOHAR LAL
|
August 19, 1980 |
|
SHRI BAWA SINGH Vs. SHANTI DEVI
|
January 10, 1980 |
|
SHRI BEANT SINGH Vs. SMT. HARBANS KAUR
|
January 29, 1980 |
|
SHRI DIWAN CHAND Vs. THE STATE OF HARYANA
|
September 9, 1980 |
|
SHRI GANPAT RAI GOYAL AND ANR. Vs. VAS DEV AHUJA
|
April 2, 1980 |
|
SHRI GOKAL CHAND HALWAI Vs. SHRI TILAK RAJ
|
September 4, 1980 |
|
SHRI GURU DUTT SHARMA Vs. SHRI DHARAM PAUL MOHINDRU
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March 21, 1980 |
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SHRI HARBANS LAL RISHI Vs. SHRI MANI RAM
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February 12, 1980 |
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SHRI JOGINDER SINGH Vs. BUDH SINGH
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September 8, 1980 |
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SHRI KARAM CHAND Vs. SHRI BANWARI LAL
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August 29, 1980 |
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SHRI KULRAJ SINGH PAUL Vs. SMT. RANJIT KAUR AND ANR.
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March 12, 1980 |
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SHRI MATI DURGA DEVI Vs. RAM LOK
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February 11, 1980 |
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SHRI NARINJAN SINGH Vs. SHRI NARINDER SINGH
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November 20, 1980 |
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SHRI ONKAR CHAND WALIA Vs. SHRI CHARANJIT LAL
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February 25, 1980 |
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SHRI PREM SINGH Vs. BANK OF INDIA AND OTHERS
|
October 29, 1980 |
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SHRI RAM DASS LOOMBA Vs. SMT. LEELA WATI
|
February 22, 1980 |
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SHRI RAM PARKASH JAIN AND ANOTHER Vs. SHRIMATI KAUSHALYA DEVI
|
September 30, 1980 |
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SHRI RISHI LAL WADHERA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 3, 1980 |
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SHRI SANATAN DHARAM MAHABIR DAL (REGD.) BHATINDA Vs. M/S BHARAT MOTOR COMPANY BHATINDA
|
July 17, 1980 |
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SHRI SHANTI RAM Vs. SAGLI RAM ETC.
|
December 1, 1980 |
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SHRI SURJIT SINGH Vs. SMT. SATINDER KAUR
|
July 29, 1980 |
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SHRI TIKKA SINGH CONSTABLE AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
July 22, 1980 |
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SHRI V. P. KAPUR AND ANOTHER Vs. MAKHAN SINGH AND OTHERS
|
February 6, 1980 |
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SHRI VERINDER SINGH VERMA Vs. SHRI MOHAN LAL TALWAR
|
January 28, 1980 |
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SHRI VISHWANATH KAPUR Vs. SMT. SHANTI DEVI KHANNA
|
January 9, 1980 |
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SHRIMATI DAYA WATI Vs. DULI CHAND AND ANOTHER
|
March 21, 1980 |
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SHRIMATI GURO Vs. RAJ KAUSHALYA ETC
|
November 19, 1980 |
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SHRIMATI JASWANT KAUR ALIAS AMARJIT KAUR Vs. SHRI INDER RAM
|
September 12, 1980 |
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SHRIMATI NARINDER KAUR & OTHERS Vs. ARJAN DASS
|
August 7, 1980 |
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SHRIMATI PARBATI Vs. SHRI BANSI LAL AND ANOTHER
|
February 4, 1980 |
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SHRIMATI SHANTI DEVI WIDOW OF DAULAT RAM SON OF SOBHA RAM Vs. GURNAM SINGH
|
December 19, 1980 |
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SHRIMATI SHEELA RANI Vs. M/S KUNDAN LAL AND SONS
|
March 31, 1980 |
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SHUGAR CHAND Vs. AMAR SINGH
|
October 3, 1980 |
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SIMPY FILMS NO 12 JULLUNDUR Vs. RAJDHANI FILMS P LTD
|
September 22, 1980 |
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SINGH RAM Vs. BHARTU
|
February 1, 1980 |
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SIRI PAUL Vs. MUNICIPAL COMMITTEE
|
December 16, 1980 |
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SIRI RAM Vs. SANGEETA AND ANOTHER
|
February 1, 1980 |
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SITA DEVI Vs. UNION OF INDIA AND OTHERS
|
December 17, 1980 |
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SITA RAM Vs. THE STATE OF PUNJAB
|
August 21, 1980 |
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SITA RAM Vs. R D GUPTA
|
April 28, 1980 |
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SKHCHAIN SINGH Vs. BRAR TRANSPORT CO.
|
May 2, 1980 |
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SMT. CHAMELI Vs. SMT. SHAKUNTLA DEVI
|
March 15, 1980 |
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SMT. CHARAN KAUR AND OTHERS Vs. PRACHEEN KALA KENDRA
|
March 13, 1980 |
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SMT. JASWANTKAUR Vs. SHRI KAUR SINGH
|
May 17, 1980 |
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SMT. JOWALA BAI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 1, 1980 |
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SMT. KALLO BAI AND OTHERS Vs. GOPAL DEY AND OTHERS
|
January 8, 1980 |
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SMT. NARINDER KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
March 21, 1980 |
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SMT. PARKASH SOOD Vs. SURINDER SINGH BAWA
|
February 8, 1980 |
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SMT. PREM KUMARI Vs. UNION OF INDIA
|
February 23, 1980 |
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SMT. RAJ RANI Vs. AMER CHAND
|
July 29, 1980 |
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SMT. RAM PIARI Vs. M/S DELHI FRUIT COMPANY AND OTHERS
|
March 4, 1980 |
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SMT. RAM WATI AND OTHERS Vs. A.I. MEHTA AND OTHERS
|
December 9, 1980 |
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SMT. RAMINDER KAUR AND OTHERS Vs. SARI SURINDER SINGH AND OTHERS
|
July 14, 1980 |
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SMT. RUKMAN Vs. THE FINANCIAL COMMISSIONER, REVENUE PUNJAB AND ANR.
|
March 6, 1980 |
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SMT. SAJMO DEVI AND OTHERS Vs. HARYANA STATE
|
January 19, 1980 |
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SMT. SAVATRI DEVI Vs. NEM CHAND
|
July 14, 1980 |
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SMT. SHAMA DEVI Vs. SH. W.N. KHANNA
|
October 1, 1980 |
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SMT. SHEELA DEVI Vs. SHRI DAYA RAM AND OTHERS
|
February 5, 1980 |
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SMT. SHEELA WANTI Vs. SMT. PARKASH WATI AND ANOTHER
|
September 19, 1980 |
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SMT. SUDHA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 29, 1980 |
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SMT. TARAWANTI AND OTHER Vs. GUBMEL SINGH AND OTHERS
|
May 29, 1980 |
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SOHAN SINGH Vs. STATE OF PUNJAB
|
September 18, 1980 |
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SOHAN SINGH GILL Vs. STATE OF PUNJAB
|
February 23, 1980 |
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SOM NATH KAPUR Vs. TILAK RAJ AND ANR.
|
April 7, 1980 |
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STATE Vs. SMT. S. BIKRAM
|
August 20, 1980 |
|
STATE OF HARYANA Vs. SOM DATT EX
|
July 25, 1980 |
|
STATE OF HARYANA Vs. KARANI FINANCE ENTERPRISES LTD
|
February 21, 1980 |
|
STATE OF HARYANA Vs. MADHO PARSHAD
|
November 28, 1980 |
|
STATE OF PUNJAB Vs. DUNI CHAND AND ANOTHER
|
July 23, 1980 |
|
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
July 21, 1980 |
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STATE OF PUNJAB Vs. GHANAIYA
|
February 13, 1980 |
|
STATE OF PUNJAB Vs. JOGINDER SINGH
|
July 31, 1980 |
|
STATE OF PUNJAB Vs. BALBIR KAUR
|
July 30, 1980 |
|
STATE OF PUNJAB Vs. DR. PARTAP SINGH
|
April 11, 1980 |
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STATE OF PUNJAB Vs. RANJIT SINGH
|
July 21, 1980 |
|
STATE OF PUNJAB Vs. MADHO RAM GUPTA
|
July 30, 1980 |
|
STATE OF PUNJAB Vs. BHAGWAN DASS JAIN
|
August 27, 1980 |
|
STATE OF PUNJAB Vs. GURDIP SINGH
|
May 5, 1980 |
|
STATE OF PUNJAB Vs. AMAR CHAND WALIA
|
July 19, 1980 |
|
STATE OF PUNJAB AND ORS. Vs. SAROJ DEVI ETC.
|
September 20, 1980 |
|
STATE OF PUNJAB AND OTHERS Vs. KRISHAN LAL KOHLI
|
July 23, 1980 |
|
SUBA SINGH LAMBARDAR Vs. TEHSILDAR
|
April 9, 1980 |
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SUBE SINGH AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
August 13, 1980 |
|
SUBHASH CHANDER AND ANR. Vs. SMT. NIRMAL KUMARI AND ANR.
|
April 18, 1980 |
|
SUBHASH CHANDER AWASTHY AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
August 18, 1980 |
|
SUCHA SINGH Vs. THE STATE OF PUNJAB
|
August 22, 1980 |
|
SUDARSHAN KUMAR Vs. SHRI KESAR MAL
|
July 15, 1980 |
|
SUDARSHAN SINGH AND OTHERS Vs. THE GOVERNMENT OF INDIA AND OTHERS
|
April 1, 1980 |
|
SUDERSHAN KAUR Vs. TEJINDER SINGH TOKHI
|
April 30, 1980 |
|
SUKHDEV ALIAS BALJEET SINGH Vs. SHARDA DEVI
|
November 13, 1980 |
|
SUKHDEV RAJ SHARMA AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
May 5, 1980 |
|
SUKHDEV SINGH Vs. AMARJIT KAUR
|
September 11, 1980 |
|
SUKHDEV SINGH RAI Vs. THE STATE OF PUNJAB NOW HARYANA
|
July 31, 1980 |
|
SUKHMANDER SINGH Vs. BALWINDER KAUR
|
November 21, 1980 |
|
SULTAN Vs. SARDAR
|
February 11, 1980 |
|
SULTAN SINGH AND OTHERS Vs. VAID KUNDAN LAL
|
January 14, 1980 |
|
SUMER CHAND Vs. SHRI HARISH CHANDER, ADVOCATE
|
February 26, 1980 |
|
SUNDER LAL MOHINDER PAL Vs. COMMISSIONER OF INCOME-TAX
|
October 1, 1980 |
|
SURAIN DASS Vs. THE STATE OF PUNJAB
|
February 11, 1980 |
|
SURAJ MAL Vs. SUPERINTENDING CANAL OFFICER
|
March 6, 1980 |
|
SURAJ PARKASH MALHOTRA Vs. STATE OF PUNJAB
|
August 23, 1980 |
|
SURAJ PRAKASH Vs. STATE OF HARYANA
|
September 15, 1980 |
|
SURINDER KAUR Vs. MADAN GAPAL SINGH
|
May 12, 1980 |
|
SURINDER KAUR Vs. UJAGGAR SINGH
|
July 31, 1980 |
|
SURINDER KUMAR AND ANR. Vs. BALDEV RAJ
|
July 31, 1980 |
|
SURINDER PAL Vs. THE STATE OF PUNJAB
|
September 30, 1980 |
|
SURINDER PAL KAUR AND ANOTHER Vs. RAJINDER GOEL AND ANOTHER
|
February 25, 1980 |
|
SURJAN SINGH UPPAL Vs. CHIEF SETTLEMENT COMMISSIONER
|
August 7, 1980 |
|
SURJIT KAUR Vs. AJMER SINGH
|
September 26, 1980 |
|
SURJIT KAUR Vs. SWARAN KAUR
|
February 13, 1980 |
|
SURJIT KAUR Vs. JHUJHAR SINGH
|
March 18, 1980 |
|
SURJIT KAUR Vs. MOHINDER SINGH
|
November 17, 1980 |
|
SURMUKH SINGH Vs. COMMISSIONER OF INCOME-TAX
|
August 27, 1980 |
|
SUSHIL KUMAR Vs. BACHAN SINGH
|
January 8, 1980 |
|
SWARAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
September 9, 1980 |
|
SWARAN LATTA Vs. HANS RAJ
|
September 23, 1980 |
|
SWARAN SINGH Vs. STATE
|
October 6, 1980 |
|
SWARN SINGH Vs. STATE OF PUNJAB
|
March 4, 1980 |
|
SYED FEROZE ALI SHAH Vs. SYED JAMIL ALI SHAH AND ANRS.
|
July 25, 1980 |
|
T.C.M. WOOLLEN MILLS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
May 27, 1980 |
|
TALWAR SPINNERS AND ANR. Vs. VEENA TANDON
|
February 20, 1980 |
|
TARA CHAND Vs. BED RAM
|
January 10, 1980 |
|
TARA CHAND Vs. M/S JEETU MAL INDER SAIN
|
October 7, 1980 |
|
TARA CHAND & SONS ETC Vs. DINA NATH ETC
|
February 22, 1980 |
|
TARA CHAND CHANDANI Vs. SHASHI BHUSHAN GUPTA
|
April 9, 1980 |
|
TARA RANI Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 1980 |
|
TARA SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH AND
|
September 1, 1980 |
|
TARA SINGH AND CO Vs. COMMISSIONER OF INCOME-TAX
|
February 5, 1980 |
|
TARLOK CHAND Vs. GURAN DITTI
|
November 28, 1980 |
|
TARN TAVAN KISAN COOPERATIVE MARKETING SOCIETY LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
May 23, 1980 |
|
TARSEM KAUR Vs. MEHALL SINGH AND ANR.
|
September 29, 1980 |
|
TARSEM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND ANOTHER
|
December 15, 1980 |
|
TEJ PAL M. SC. AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
July 19, 1980 |
|
TEJA SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
October 20, 1980 |
|
TEJA SINGH Vs. THE UNION TERRITORY OF CHANDIGARH AND OTHERS
|
September 20, 1980 |
|
TEJA SINGH Vs. UNION OF INDIA AND ANOTHER
|
January 17, 1980 |
|
TEJA SINGH Vs. SURJIT KAUR
|
July 30, 1980 |
|
TEK CHAND Vs. BISHAN DASS
|
September 1, 1980 |
|
TEK CHAND Vs. UNION OF INDIA
|
April 23, 1980 |
|
THAMAN SINGH Vs. LAKHMIR SINGH
|
August 13, 1980 |
|
THE ATLAS CYCLE INDUSTRIES LTD SONEPAT AND ANOTHER Vs. PT GIAN CHAND
|
January 15, 1980 |
|
THE NATIONAL AND GRINDLAYS BANK LTD. Vs. MOHAN LAL MEHRA AND ANR.
|
January 21, 1980 |
|
THE PUNJAB AND SIND BANK LTD. AND ORS. Vs. PUNJAB WAKF BOARD
|
September 29, 1980 |
|
THE PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH Vs. THE STATE OF PUNJAB AND OTHERS
|
September 24, 1980 |
|
THE PUNJAB TRANSPORT STAFF ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
|
September 3, 1980 |
|
THE RADAUR CANE GROWERS CO-OP. SOCIETY LTD. Vs. STATE OF HARYANA AND ORS.
|
January 16, 1980 |
|
THE STATE OF PUNJAB Vs. MASSA SINGH
|
February 1, 1980 |
|
THE STATE OF PUNJAB Vs. SHRIMATI HARBANS KAUR
|
July 29, 1980 |
|
THE STATE OF PUNJAB Vs. MANOHARLAL AND OTHERS
|
April 15, 1980 |
|
THE STATE OF PUNJAB Vs. SMT. LILA WATI
|
February 27, 1980 |
|
TILAK RAJ Vs. PAKHAR SINGH
|
February 4, 1980 |
|
TIRATH Vs. MANMOHAN SINGH
|
July 22, 1980 |
|
TRADING ENGINEERING Vs. NIRMALA DEVI
|
February 5, 1980 |
|
TRUE LINES INDIA INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
May 7, 1980 |
|
TULSA DEVI Vs. CHHOTA SINGH AND ANOTHER
|
July 28, 1980 |
|
U.T. CHANDIGARH Vs. BACHNA AND ORS.
|
December 8, 1980 |
|
UDHE CHAND Vs. PATTI MUNICIPAL COMMITTEE
|
September 17, 1980 |
|
UMA DUTT JOSHI AND OTHERS Vs. THE DIRECTOR OF PUBLIC INSTRUCTION, PUNJAB, CHANDIGARH AND ANOTHER
|
July 29, 1980 |
|
UNION OF INDIA Vs. PARKASH LAL
|
August 26, 1980 |
|
UNION OF INDIA Vs. DEWAN CHAND PASHWARIA ETC
|
March 6, 1980 |
|
UNION OF INDIA Vs. P GOVINDA RAO
|
May 6, 1980 |
|
UNION OF INDIA Vs. AMRIK SINGH
|
October 1, 1980 |
|
UNION OF INDIA (UOI) Vs. BURMA NAND
|
January 11, 1980 |
|
UNION OF INDIA (UOI) Vs. HARBANS SINGH TULI AND SONS
|
July 19, 1980 |
|
UNION OF INDIA AND ANOTHER Vs. MST. ASI AND OTHERS
|
August 6, 1980 |
|
UNITED COLD STORAGE Vs. MUNICIPAL COMMITTEE
|
May 5, 1980 |
|
UNITRON LIMITED Vs. STATE OF HARYANA
|
August 27, 1980 |
|
URMIL GOEL Vs. VIJAY KUMAR GOEL
|
August 29, 1980 |
|
USHA BHASIN Vs. SOM NATH BHASIN
|
August 7, 1980 |
|
USHA MUKERJEE Vs. SHRI MOHAN LAL
|
October 7, 1980 |
|
VED PARKASH AND ANOTHER Vs. M/S. ANANT RAM GIRDHARI LAL
|
September 22, 1980 |
|
VED PARKASH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
December 17, 1980 |
|
VED RAJ BHALLA (DECEASED) BY HIS LRS. Vs. SHRI KRISHAN PURAN MAHAJAN AND ANR.
|
May 14, 1980 |
|
VIJAY KUMAR Vs. GURBACHAN SINGH
|
January 7, 1980 |
|
VIJAY KUMAR Vs. STATE OF PUNJAB
|
January 22, 1980 |
|
VINOD KUMAR Vs. THE STATE OF PUNJAB
|
April 2, 1980 |
|
VIR SINGH Vs. THE STATE OF PUNJAB
|
October 15, 1980 |
|
VIRENDER Vs. KANWAR SAIN
|
May 28, 1980 |
|
VIRSA SINGH Vs. SUPERINTENDING CANAL OFFICER
|
February 1, 1980 |
|
WAHIDI BEGUM Vs. UNION OF INDIA
|
May 28, 1980 |
|
YAGYA PARKASH GUPTA Vs. STATE OF HARYANA
|
May 15, 1980 |
|
YAMUNA SYNDICATE LTD Vs. SURTAX OFFICER COMPANIES WARD
|
July 30, 1980 |
|
YOGI BHARAT ABROL Vs. STATE OF PUNJAB
|
October 8, 1980 |
|
YUDHISTER RAJ Vs. SARLA KUMARI
|
August 19, 1980 |
|
ZILA PARISHAD FEROZEPUR Vs. LABOUR COURT PATIALA
|
March 7, 1980 |
|
ZILE SINGH Vs. SANTO AND OTHERS
|
November 5, 1980 |
LOGIN