|
AJAIB SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
August 11, 1978 |
|
AJIT KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 1978 |
|
AJMER SINGH Vs. GURDEV SINGH
|
November 13, 1978 |
|
AJMER SINGH Vs. STATE OF PUNJAB
|
December 7, 1978 |
|
AKASH DEEP AGRO STEEL INDUSTRIES Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 8, 1978 |
|
AKHARA BRAHM BUTA AMRITSAR Vs. STATE OF PUNJAB
|
May 11, 1978 |
|
AMAR CHAND Vs. SAT NARAIN
|
February 10, 1978 |
|
AMAR DAS CHELA JAI RAM DASS OF NABHA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
April 12, 1978 |
|
AMAR NATH Vs. RATTAN LAL AND OTHERS
|
March 14, 1978 |
|
AMAR NATH Vs. THE FINANCIAL COMMISSIONER, TAXATION, PUNJAB AND OTHERS
|
October 20, 1978 |
|
AMAR SINGH Vs. NARAIN DASS
|
May 8, 1978 |
|
AMAR SINGH Vs. STATE OF HARYANA
|
July 18, 1978 |
|
AMAR SINGH AND ORS. Vs. MAJOR SINGH AND ORS.
|
May 19, 1978 |
|
AMARJIT SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB CHANDIGARH
|
June 2, 1978 |
|
AMIAN Vs. GRAM PANCHAYAT BAROTA
|
September 26, 1978 |
|
AMOLAK SINGH Vs. MADANLAL
|
January 27, 1978 |
|
ANAND KUMAR Vs. DHANI RAM AND ORS.
|
April 18, 1978 |
|
ANAND PARKASH HONI Vs. STATE OF HARYANA
|
August 3, 1978 |
|
ANGREZ SINGH Vs. SADHA SINGH
|
May 3, 1978 |
|
ANOOP SINGH Vs. HARBANS KAUR
|
September 13, 1978 |
|
ANUP SINGH Vs. ILAM CHAND
|
March 10, 1978 |
|
ANUP SINGH Vs. TARSEM SINGH
|
December 21, 1978 |
|
ARJAN RADIO HOUSE Vs. STATE OF PUNJAB
|
January 9, 1978 |
|
ARJAN SINGH Vs. ISHAR SINGH ETC
|
January 6, 1978 |
|
ASHWANI KUMAR Vs. THE STATE OF HARYANA
|
December 13, 1978 |
|
ASHWANI KUMAR SEHGAL Vs. SWATANTAR SEHGAL
|
March 21, 1978 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. ASSESSING AUTHORITY
|
November 7, 1978 |
|
AVON SCALES COMPANY Vs. STATE OF HARYANA
|
August 7, 1978 |
|
AVTAR SINGH Vs. STATE
|
June 12, 1978 |
|
B.S. BANSAL Vs. STATE OF PUNJAB AND ANR.
|
May 18, 1978 |
|
BACHAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
October 19, 1978 |
|
BACHAN DASS AND ANOTHER Vs. THAKURDWARA MAI ASS KAUR, PATIALA
|
November 20, 1978 |
|
BACHAN LAL Vs. GORA LAL AND ORS.
|
January 17, 1978 |
|
BALBIR DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
November 16, 1978 |
|
BALBIR KAUR Vs. DHIR DASS
|
November 2, 1978 |
|
BALBIR KAUR AND ORS. Vs. DARSHAN SINGH
|
September 27, 1978 |
|
BALBIR KAUR VIRK Vs. SECRETARY EDUCATION DEPARTMENT AND ORS.
|
October 9, 1978 |
|
BALBIR SINGH Vs. DARSHANA KUMARI
|
November 3, 1978 |
|
BALBIR SINGH Vs. TARA SINGH
|
November 22, 1978 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
January 13, 1978 |
|
BALBIR SINGH Vs. SHARAN SINGH
|
March 8, 1978 |
|
BALJIT SINGH BHATIA Vs. KULWANT SINGH
|
February 3, 1978 |
|
BALWANT RAI AND OTHERS Vs. THE STATE OF HARYANA
|
August 17, 1978 |
|
BALWANT SINGH Vs. FINANCIAL COMMISSIONER
|
May 31, 1978 |
|
BALWANT SINGH Vs. THE STATE OF PUNJAB
|
February 28, 1978 |
|
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 15, 1978 |
|
BANARSI @ BENARSI DASS Vs. THE STATE OF HARYANA
|
January 12, 1978 |
|
BANARSI DASS Vs. STATE OF HARYANA
|
December 21, 1978 |
|
BANT KAUR Vs. GURNEK SINGH
|
August 30, 1978 |
|
BANWARI LAL Vs. IQBAL SINGH
|
August 21, 1978 |
|
BARA SINGH Vs. STATE OF PUNJAB
|
January 17, 1978 |
|
BARHMI DEVI Vs. STATE OF PUNJAB ETC
|
January 2, 1978 |
|
BARU RAM Vs. BALDEVA
|
October 4, 1978 |
|
BATALA WOOD WORKS CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. REGISTRAR CO-OPERATIVE SOCIETIES, PUNJAB
|
March 23, 1978 |
|
BAWA SINGH Vs. BABU SINGH
|
May 31, 1978 |
|
BAWA SINGH Vs. BABU SINGH
|
October 10, 1978 |
|
BB INDERJIT KAUR Vs. UNION OF INDIA
|
September 19, 1978 |
|
BERI ICE FACTORY Vs. SUKHDEV KUMAR
|
October 5, 1978 |
|
BHAG SINGH Vs. THE STATE OF HARYANA
|
October 20, 1978 |
|
BHAGWAN DASS AND OTHERS Vs. THE STATE OF HARYANA
|
May 1, 1978 |
|
BHAGWAN SINGH Vs. KALU
|
January 18, 1978 |
|
BHAI SHER JANG SINGH Vs. VIRINDER KAUR
|
September 20, 1978 |
|
BHAJAN SINGH Vs. GANESHI DEVI
|
April 6, 1978 |
|
BHAKTAWAR SINGH Vs. STATE OF PUNJAB
|
July 25, 1978 |
|
BHARAT ENGINEERING CO Vs. ASSESSING AUTHORITY
|
December 18, 1978 |
|
BHARAT NIDHI LTD. Vs. M/S SEHGAL BROS. AND OTHERS
|
October 6, 1978 |
|
BHARAT SINGH Vs. STATE OF HARYANA
|
June 1, 1978 |
|
BHARAT SINGH AND OTHERS Vs. THE S.D.M. BHIWANI AND ANOTHER
|
July 12, 1978 |
|
BHERI RAM Vs. BISHAN DASS
|
November 9, 1978 |
|
BHIM SAIN SUDARSHAN KUMAR Vs. STATE
|
August 22, 1978 |
|
BHUPINDER SINGH SANDHU Vs. STATE OF PUNJAB AND ORS.
|
October 19, 1978 |
|
BIR BHAN AND ANOTHER Vs. SHRIMATI RAJESH GUPTA AND OTHERS
|
February 17, 1978 |
|
BIR SINGH Vs. JAGAN NATH
|
May 2, 1978 |
|
BIR SINGH Vs. HARJINDER KAUR
|
January 31, 1978 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. STATE OF HARYANA
|
August 9, 1978 |
|
BISHAN DIAL AND ANOTHER Vs. JOGINDER SINGH AND ANOTHER
|
January 23, 1978 |
|
BISHAN SINGH MANAGER OF SMADH SHAHIDAN SINGHAN DI Vs. GURNAM SINGH
|
July 19, 1978 |
|
BRIJ KISHORE Vs. STATE OF HARYANA AND ANR.
|
November 10, 1978 |
|
BRIJ LAL BALWANT RAI Vs. DISTRICT AND SESSIONS JUDGE
|
May 11, 1978 |
|
BRIJ LAL PURI Vs. MUNI TANDON
|
November 10, 1978 |
|
BRIJ MOHAN Vs. STATE
|
March 14, 1978 |
|
CANTONMENT BOARD FEROZEPORE Vs. INDER SINGH
|
November 22, 1978 |
|
CHAMANLAL Vs. ADDITIONAL DEPUTY COMMISSIONER
|
April 25, 1978 |
|
CHAMELA RAM Vs. GAINDO
|
October 18, 1978 |
|
CHAN SINGH Vs. SHOLI
|
December 19, 1978 |
|
CHANAN RAM Vs. THE STATE OF PUNJAB
|
August 18, 1978 |
|
CHANAN RAM Vs. STATE OF PUNJAB
|
January 13, 1978 |
|
CHAND Vs. STATE OF HARYANA
|
August 18, 1978 |
|
CHAND KAUR Vs. JANG SINGH
|
August 21, 1978 |
|
CHANDER BHAN Vs. STATE OF HARYANA
|
November 9, 1978 |
|
CHANDER BHAN KAPUR Vs. SMT. SUSHILA DEVI
|
September 27, 1978 |
|
CHANDER KANT ARORA Vs. DAMYANTI
|
January 13, 1978 |
|
CHANDER MOHAN Vs. JAGDISH CHAND ETC.
|
November 24, 1978 |
|
CHANDER SEIN Vs. SHRIMATI JOGINDER KAUR
|
February 23, 1978 |
|
CHANDIGARH ADMINISTRATION Vs. RAM PARKASH
|
August 28, 1978 |
|
CHANDIGARH ADMINISTRATION, CHANDIGARH Vs. MANOHAR LAL MATHUR
|
October 10, 1978 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
April 15, 1978 |
|
CHARANJEEV BHARDWARJ, ADVOCATE, LUDHIANA Vs. PREM NATH AND ANR.
|
October 25, 1978 |
|
CHARANJI LAL Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
|
April 27, 1978 |
|
CHARAT SINGH Vs. PIARA LAL FORMERLY NAIB TEHSILDAR, FATEHABAD, NOW TEHSILDAR AT AMBALA
|
December 5, 1978 |
|
CHETIN GIR Vs. HARJINDER SINGH
|
September 18, 1978 |
|
CHHAT MULL AGGARWAL Vs. COMMISSIONER OF INCOME-TAX
|
November 9, 1978 |
|
CHOWDHRY TUBEWELL CENTRE Vs. STATE OF PUNJAB AND ANR.
|
November 3, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. HARDEEP HOSIERY MILLS LTD
|
November 9, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DEHATI CO OPERATIVE MARKETING CUM PROCESSING SOCIETY
|
November 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SAJJAN SINGH MALIK
|
October 13, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. HARDIT SINGH PAL CHAND AND CO
|
October 26, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. DILBAGH RAI
|
October 5, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. TULSI RAM KARAM CHAND
|
November 22, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. GHANSHAM DASS MUKIM
|
May 2, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGAT RAM OM PARKASH
|
February 13, 1978 |
|
COMMISSIONER OF INCOME-TAX PATIALA Vs. KRISHNA COPPER AND STEEL ROLLING MILLS
|
October 3, 1978 |
|
COURT ON ITS OWN MOTION Vs. BANSI LAL AND ANR.
|
March 20, 1978 |
|
DALBIR SINGH Vs. LAKHI RAM
|
May 5, 1978 |
|
DALJIT SINGH NARULA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
June 3, 1978 |
|
DANNI SINGH Vs. THE STATE
|
March 21, 1978 |
|
DARSAN SINGH AND ORS. Vs. STATE OF PUNJAB
|
October 27, 1978 |
|
DARSHAN KUMAR Vs. RAGHUNANDAN SHARMA
|
March 23, 1978 |
|
DARSHAN KUMAR AND ANR. Vs. RAGHUNANDAN SHARMA
|
March 22, 1978 |
|
DARSHAN LAL Vs. STATE OF PUNJAB
|
November 7, 1978 |
|
DARSHAN LAL AND OTHERS Vs. NARANJAN SINGH AND OTHERS
|
September 29, 1978 |
|
DARSHNA DEVI Vs. SHER SINGH
|
March 8, 1978 |
|
DARYA Vs. RAM KISHAN
|
August 4, 1978 |
|
DAULAT RAM AND OTHERS Vs. CHUNI LAL
|
April 4, 1978 |
|
DAYA RAM GARG, ETC. Vs. THE STATE OF HARYANA AND ORS.
|
March 30, 1978 |
|
DELHI AUTOMOBILES P LTD Vs. MARUTI LTD
|
March 6, 1978 |
|
DES RAJ Vs. SHRI P.N. KAUL
|
January 5, 1978 |
|
DES RAJ AND ORS. Vs. RAM LAL AND ANR.
|
August 18, 1978 |
|
DESH RAJ PARSHOTAM LAL Vs. STATE PUNJAB
|
July 24, 1978 |
|
DEV DUTT SOOD Vs. OM PARKASH
|
December 20, 1978 |
|
DEV PAL VERMA Vs. THE STATE OF HARYANA
|
March 31, 1978 |
|
DHANPAT OIL AND GENERAL MILLS Vs. UNION OF INDIA (UOI) AND ORS.
|
November 29, 1978 |
|
DHARAM PAL ETC. Vs. STATE OF PUNJAB AND ANR.
|
November 9, 1978 |
|
DHARAM SINGH RAJPUT Vs. BANK OF INDIA, BOMBAY
|
January 10, 1978 |
|
DHARAM VIR Vs. PROMILA
|
October 18, 1978 |
|
DINA RAM Vs. RAMA NAND
|
November 9, 1978 |
|
DINESH KUMAR AND OTHERS Vs. SUKHBIR SINGH AND OTHERS
|
February 21, 1978 |
|
DINESH SAHA Vs. SAT NARAIN KUKARA
|
September 22, 1978 |
|
DIWAN SINGH Vs. MEWA SINGH
|
March 14, 1978 |
|
DR. CHAMAN LAL Vs. SHRI HARMOHINDER SINGH AND ANR.
|
October 6, 1978 |
|
DR. RAVINDER PAUL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 1978 |
|
DULI CHAND Vs. STATE OF HARYANA
|
October 4, 1978 |
|
DULLA SINGH Vs. TILLA
|
May 22, 1978 |
|
DURGA Vs. GRAM PANCHAYAT SARHALA
|
March 13, 1978 |
|
DURGA PARSHAD Vs. HAR NARAIN
|
October 3, 1978 |
|
DWARKA DASS S/O DEV RAN SHARDA Vs. THE STATE OF PUNJAB
|
November 27, 1978 |
|
ELVEENA Vs. GOPAL DURJAN SINGH
|
April 10, 1978 |
|
FAIRDEAL AGENCIES Vs. STATE OF HARYANA
|
August 8, 1978 |
|
FAQIR CHAND Vs. FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
|
April 7, 1978 |
|
FAQIR CHAND Vs. THE STATE OF PUNJAB
|
March 4, 1978 |
|
GAJJAN SINGH Vs. RAM LOK
|
April 11, 1978 |
|
GANDHI GENERAL STORES Vs. STATE OF HARYANA
|
April 6, 1978 |
|
GANESH DALL AND RICE MILLS Vs. STATE OF HARYANA
|
August 14, 1978 |
|
GANESH DAS Vs. TARJIT SINGH
|
May 26, 1978 |
|
GANPAT RAM Vs. VISHNU DUTT ETC
|
January 2, 1978 |
|
GANPAT SINGH Vs. FINANCIAL COMMISSIONER
|
September 6, 1978 |
|
GARIB CHAND Vs. MUNICIPAL COMMITTEE
|
March 30, 1978 |
|
GARJA SINGH Vs. STATE OF HARYANA
|
March 16, 1978 |
|
GIAN CHAND Vs. STATE OF PUNJAB
|
November 7, 1978 |
|
GIAN CHAND JAIN Vs. HIS HIGHNESS NAWAB IFTKHAR ALI KHAN
|
September 14, 1978 |
|
GIAN DAS ETC. Vs. DES RAJ DASS ETC.
|
October 24, 1978 |
|
GIAN SINGH Vs. JOGINDER SINGH
|
February 6, 1978 |
|
GIAN SINGH CHHABRA Vs. SALES TAX TRIBUNAL
|
May 1, 1978 |
|
GIRDHARI LAL BHARGAV Vs. MATA DIN
|
March 7, 1978 |
|
GOBINDER SINGH Vs. RAJO
|
November 9, 1978 |
|
GOKAL CHAND Vs. PURAN
|
March 17, 1978 |
|
GRAM PANCHAYAT NALINI Vs. BALWANT KAUR
|
October 24, 1978 |
|
GRAM PANCHAYAT, MORANWALI Vs. STATE OF PUNJAB
|
October 23, 1978 |
|
GRAM SABHA Vs. EXECUTIVE ENGINEER
|
January 31, 1978 |
|
GULZAR SINGH Vs. JARNAIL KAUR
|
May 9, 1978 |
|
GURBACHAN SINGH Vs. BALWANT SINGH
|
September 28, 1978 |
|
GURBAKSH SINGH Vs. JAGAT SINGH AND ORS
|
February 16, 1978 |
|
GURBAX SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 22, 1978 |
|
GURBAZ SINGH Vs. BHIRA ALIAS RAMJIT KAUR
|
October 24, 1978 |
|
GURCHARAN SINGH Vs. AMARJIT KAUR
|
March 27, 1978 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
July 17, 1978 |
|
GURCHARAN SINGH Vs. SUKHDEV KAUR
|
October 3, 1978 |
|
GURDAS AND ANOTHER Vs. THE STATE OF PUNJAB
|
July 17, 1978 |
|
GURDAS RAM SUBHASH CHANDER Vs. STATE OF PUNJAB
|
May 12, 1978 |
|
GURDEEP SINGH Vs. GIAN SINGH
|
November 17, 1978 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 14, 1978 |
|
GURDEV SINGH Vs. MST DALIP KAUR
|
May 26, 1978 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
March 9, 1978 |
|
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 17, 1978 |
|
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
|
January 3, 1978 |
|
GURJEET SINGH Vs. VAJINDER KAUR
|
October 24, 1978 |
|
GURMAIL KAUR Vs. PRITAM SINGH
|
August 23, 1978 |
|
GURMEET KAUR Vs. HARBANS SINGH
|
November 6, 1978 |
|
GURMEET KAUR Vs. NARINDER SINGH
|
April 7, 1978 |
|
GURMEL SINGH Vs. SMT. AJIT KAUR
|
October 10, 1978 |
|
GURNAM SINGH Vs. CHAND KAUR
|
October 3, 1978 |
|
GURNAM SINGH Vs. CHINT KAUR
|
March 16, 1978 |
|
GURNAM SINGH Vs. THE CHANDIGARH ADMINISTRATION
|
November 21, 1978 |
|
H.B. JOSHI Vs. THE ELECTION DISPUTE COMMITTEE, TRAINED NURSES ASSOCIATION OF INDIA AND OTHERS
|
September 6, 1978 |
|
HAKMI Vs. PITAMBER
|
February 1, 1978 |
|
HAMIR SINGH Vs. CHIEF CANAL OFFICER
|
December 1, 1978 |
|
HANS RAJ Vs. BALRAJ SINGH
|
January 9, 1978 |
|
HANS RAJ ALIAS BILLA Vs. SHEELA DEVI AND ANOTHER
|
February 24, 1978 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
October 26, 1978 |
|
HARCHAND SINGH Vs. COLLECTOR AGRARIAN BHOTINDA
|
December 13, 1978 |
|
HARDIT SINGH GREWAL Vs. PUNJAB STATE
|
November 24, 1978 |
|
HARDWARI LAL Vs. POKHAR MAL
|
January 2, 1978 |
|
HARDWARI LAL Vs. POHKAR MAL
|
February 2, 1978 |
|
HARI CHAND Vs. GAINDA RAM
|
September 11, 1978 |
|
HARI CHAND Vs. GIAN NATH BANSAL
|
March 31, 1978 |
|
HARI CHAND AND ANOTHER Vs. HET RAM AND ANOTHER
|
February 3, 1978 |
|
HARI KRISHAN AND ANOTHER Vs. SHRI RAM SARUP AND ANOTHER
|
January 31, 1978 |
|
HARI SINGH Vs. SMT. LEELA WATI AND ANOTHER
|
May 1, 1978 |
|
HARJINDER KAUR Vs. GIAN CHAND
|
August 29, 1978 |
|
HARVINDER KAUR Vs. GODHA RAM
|
August 24, 1978 |
|
HEM RAJ Vs. ATMA DEVI
|
July 17, 1978 |
|
HINDUSTAN STEEL LTD. Vs. SANT PARTAP SINGH AND ANOTHER
|
April 25, 1978 |
|
IN RE: CHANDIGARH TOURIST SYNDICATE P. LTD. Vs. CHANDIGARH TOURIST SYNDICATE P. LTD. AND ORS.
|
January 10, 1978 |
|
INDER MOHAN Vs. STATE OF HARYANA
|
February 9, 1978 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
September 22, 1978 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
August 18, 1978 |
|
INDERJIT Vs. SHANTI DEVI AND OTHERS
|
August 17, 1978 |
|
INDERJIT DEWAN CHAND Vs. STATE OF PUNJAB
|
February 28, 1978 |
|
INDERJIT SINGH Vs. RANDHIR SINGH
|
March 15, 1978 |
|
INDRAWATI Vs. JAGMAL AND ANR.
|
October 13, 1978 |
|
ISHAR DASS Vs. NORTHERN RAILWAY ETC.
|
January 4, 1978 |
|
ISHAR SINGH Vs. THE FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
|
September 11, 1978 |
|
ISHAR SINGH Vs. STATE OF PUNJAB
|
September 20, 1978 |
|
J S BAGGA ETC Vs. STATE OF PUNJAB ETC
|
January 2, 1978 |
|
J.S. ARORA (DR.) (J.D.) Vs. J.S. ARORA (PROF.) AND ANR. (D.H.)
|
March 27, 1978 |
|
JABAR SINGH Vs. SHADI DECEASED REPRESENTED BY HIS LEGAL REPRESENTATIVES
|
July 25, 1978 |
|
JAGAN NATH Vs. THE STATE OF HARYANA
|
January 25, 1978 |
|
JAGAT RAM Vs. MATHRA DASS & ANR.
|
January 11, 1978 |
|
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED Vs. ASSESSING AUTHORITY
|
March 2, 1978 |
|
JAGDISH AND CO. Vs. LABH SINGH AND OTHERS
|
March 31, 1978 |
|
JAGDISH SINGH Vs. CHANDER
|
August 24, 1978 |
|
JAGE AND JUGTI Vs. AMAR SINGH
|
September 19, 1978 |
|
JAGIR SINGH Vs. THE ASSISTANT REGISTRAR AND OTHERS
|
February 17, 1978 |
|
JAGIR SINGH Vs. ATMA SINGH
|
September 30, 1978 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 16, 1978 |
|
JAGJIT SINGH Vs. JEET KAUR
|
March 31, 1978 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
February 13, 1978 |
|
JAGJIT SINGH Vs. GUNWANT KAUR
|
September 13, 1978 |
|
JAGMOHAN AHUJA Vs. SUDESH
|
November 21, 1978 |
|
JAGMOHAN LAL VARMA Vs. TEXTILE COMMISSIONER
|
December 15, 1978 |
|
JAGRAJ SINGH AND ORS. Vs. STATE OF PUNJAB ETC.
|
February 13, 1978 |
|
JAI BHAGWAN Vs. THE STATE OF HARYANA
|
February 24, 1978 |
|
JAI BHAGWAN Vs. SURAJ PARKASH BHATIA
|
April 6, 1978 |
|
JAI BHAGWAN Vs. LAJWANTI
|
August 9, 1978 |
|
JAI BHAGWAN Vs. MUNICIPAL COMMITTEE
|
October 10, 1978 |
|
JAIPAL SINGH Vs. RANI DEVI
|
July 25, 1978 |
|
JANAK DULARI SHARMA Vs. HARBANS LAL
|
May 23, 1978 |
|
JANGA SINGH Vs. NAUNIHAL SINGH
|
September 26, 1978 |
|
JANGIR KAUR Vs. JAGTAR SINGH
|
September 12, 1978 |
|
JARNAIL SINGH Vs. SHAKUNTLA DEVI
|
September 27, 1978 |
|
JASWANT RAI Vs. THE STATE OF PUNJAB AND OTHERS
|
May 24, 1978 |
|
JASWINDER KAUR ALIAS SIMERJIT KAUR Vs. KULWANT SINGH
|
July 28, 1978 |
|
JINDAL STRIPS LTD Vs. INCOME-TAX OFFICER CENTRAL CIRCLE III NEW DELHI
|
December 6, 1978 |
|
JINDU Vs. THE SATE OF PUNJAB
|
December 11, 1978 |
|
JOG RAJ Vs. BANARSI DASS
|
January 13, 1978 |
|
JOGINDER KAUR Vs. THE STATE OF PUNJAB
|
March 31, 1978 |
|
JOGINDER SINGH Vs. THE STATE OF PUNJAB
|
February 13, 1978 |
|
JOGINDER SINGH Vs. THE STATE OF PUNJAB
|
November 25, 1978 |
|
JOGINDER SINGH Vs. ROSHAN LAL
|
March 7, 1978 |
|
KAILASH CHANDER Vs. GOPI KRISHAN KHANNA
|
September 7, 1978 |
|
KAILASH RANI Vs. SHAM SUNDER
|
September 12, 1978 |
|
KARAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 8, 1978 |
|
KARAM SINGH Vs. MOHINDER KAUR @ MALKIAT KAUR
|
July 7, 1978 |
|
KARNAIL SINGH Vs. NIHAL SINGH AND OTHERS
|
October 6, 1978 |
|
KARTAR SINGH Vs. GURDIP SINGH
|
August 22, 1978 |
|
KARTAR SINGH Vs. STATE
|
March 29, 1978 |
|
KARTAR SINGH Vs. MOHINDER SINGH
|
March 31, 1978 |
|
KASTURI LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 23, 1978 |
|
KAUR SEN ALIAS KAUR CHAND Vs. SHRI TEJ RAM AND OTHERS
|
January 16, 1978 |
|
KEHAR SINGH Vs. SUKHDEV SINGH AND OTHERS
|
January 3, 1978 |
|
KEHAR SINGH Vs. STATE OF PUNJAB
|
March 13, 1978 |
|
KEHAR SINGH Vs. BAL KISHAN ETC.
|
September 1, 1978 |
|
KEWAL SINGH Vs. BAKHSHISH SINGH
|
July 25, 1978 |
|
KHADI GRAM UDYOG MANDAL SAMITI Vs. PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD
|
September 22, 1978 |
|
KHARAITI RAM Vs. DWARKI DEVI
|
September 15, 1978 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
December 6, 1978 |
|
KIRPA RAM Vs. SURAJ BHAN
|
November 15, 1978 |
|
KISHORI LAL Vs. THE STATE OF PUNJAB
|
July 7, 1978 |
|
KISHORI LAL Vs. BEANT SINGH
|
November 9, 1978 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
April 7, 1978 |
|
KRISHAN LAL Vs. MUNSHI RAM
|
February 20, 1978 |
|
KRISHAN LAL Vs. CHANDI PARSHAD
|
May 8, 1978 |
|
KRISHAN LAL AND ORS. Vs. STATE OF HARYANA
|
January 3, 1978 |
|
KRISHAN MURARI Vs. MOHINDER PAL
|
March 30, 1978 |
|
KRISHNA DEVI Vs. LACHHMAN DASS
|
November 13, 1978 |
|
KRISHNA DEVI Vs. KARAM CHAND
|
January 5, 1978 |
|
KRISHNA DEVI Vs. ANGAD SINGH
|
June 12, 1978 |
|
KRISHNA WATI ALIAS KUNTI Vs. THAKUR DASS
|
July 18, 1978 |
|
KULTAR SINGH AND BROS Vs. STATE OF PUNJAB
|
August 1, 1978 |
|
KULU TRANSPORT COOPERATIVE SOCIETY LTD Vs. ARORA TRADERS
|
May 16, 1978 |
|
KUMARI SURINDER KAUR AND ANOTHER Vs. BHAGAT SINGH AND OTHERS
|
April 19, 1978 |
|
KUNDAN LAL Vs. KANTA RANI
|
September 10, 1978 |
|
KWALITY RESTAURANT AMRITSAR Vs. SATINDER KHANNA
|
July 26, 1978 |
|
LABH KAUR Vs. NARAIN SINGH
|
May 16, 1978 |
|
LABH KAUR Vs. GAJJAN SINGH
|
March 14, 1978 |
|
LACHHMAN SINGH Vs. GURMIT KAUR
|
October 12, 1978 |
|
LAKHMI DASS Vs. CHIEF SETTLEMENT COMMISSIONER HARYANA
|
March 22, 1978 |
|
LAKSHMI NARAIN Vs. USHA RANI
|
January 27, 1978 |
|
LALRU COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. PATIALA DISTRICT WHOLESALE COOPERATIVE SUPPLY AND MARKETING SOCIETY
|
October 25, 1978 |
|
LATUR SINGH Vs. COLLECTOR KARNAL
|
November 1, 1978 |
|
LOVLIN SOOD Vs. SUKHPAT RAI WADHERA
|
September 26, 1978 |
|
LT COL GURDIAL SINGH Vs. STATE OF PUNJAB
|
November 28, 1978 |
|
M/S MOHAN LAL GHANSHAM DASS Vs. THE CHANDIGARH ADMINISTRATION AND OTHERS
|
December 14, 1978 |
|
M/S. SADHU RAM & CO. Vs. RATTAN PAUL JAGGA, ADVOCATE
|
June 2, 1978 |
|
MADAN LAL Vs. VIR INDER KUMAR KAURA
|
January 19, 1978 |
|
MAGHI SINGH, DECEASED Vs. HARNAM KAUR
|
January 17, 1978 |
|
MAHA DEVI Vs. LICHHMAN
|
August 23, 1978 |
|
MAHABIR SINGH Vs. MAYA DEVI
|
February 8, 1978 |
|
MAHAN SINGH AND ANOTHER Vs. HARYANA STATE AND OTHERS
|
July 12, 1978 |
|
MAHANT RAVI DUTT GIR SANYASI CHELA MAHANT RAM VIR, AKHARA DESNAMI GANGA MANDIR Vs. MAHANT RAMANAND AND ANOTHER
|
October 6, 1978 |
|
MAHANT TEHAL DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
February 22, 1978 |
|
MAJ. H.L. MANCHANDA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 16, 1978 |
|
MAJOR CHARANJIT SINGH Vs. SANDEEP KAUR
|
August 28, 1978 |
|
MAJOR SURINDER SINGH CHOWDHRY Vs. PREM KUMARI
|
October 3, 1978 |
|
MAKHAN LAL Vs. RAM CHAND
|
November 1, 1978 |
|
MAKHAN SINGH Vs. GIAN CHAND AND ANR.
|
October 5, 1978 |
|
MALKIAT KAUR Vs. PHUMAN SINGH
|
February 17, 1978 |
|
MALKIAT SINGH Vs. PUNJAB STATE
|
September 14, 1978 |
|
MAM CHAND Vs. STATE OF HARYANA
|
January 24, 1978 |
|
MANA Vs. DALEL
|
September 27, 1978 |
|
MANGAL CHAND PHOOL CHAND Vs. STATE OF HARYANA
|
December 19, 1978 |
|
MANGAL SINGH Vs. RAJINDER SINGH AND OTHERS
|
September 1, 1978 |
|
MANGAT RAM Vs. JAI NARAIN
|
May 13, 1978 |
|
MANGO Vs. BAL KISHAN
|
April 7, 1978 |
|
MANJIT KAUR Vs. JAGDEV SINGH
|
April 4, 1978 |
|
MANJIT SINGH Vs. KABUL SINGH
|
January 25, 1978 |
|
MANN KAUR Vs. GURDIAL KAUR
|
May 2, 1978 |
|
MANOHAR LAL KHANNA Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 1978 |
|
MANORAMA SOOD Vs. STATE OF PUNJAB ETC.
|
December 4, 1978 |
|
MATHANA EX-SERVICEMAN CO-OPERATIVE TENANTS FARMING Vs. STATE OF HARYANA
|
July 24, 1978 |
|
MATHRA SINGH Vs. ARJAN SINGH
|
September 12, 1978 |
|
MATHURA DEVI Vs. KASHMIRI LAL SYAL
|
July 31, 1978 |
|
MEERA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1978 |
|
MEHAR SINGH Vs. BALBIR SINGH
|
March 23, 1978 |
|
MEHAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 1978 |
|
MEKHAN SINGH Vs. THE STATE OF PUNJAB
|
January 20, 1978 |
|
MELA RAM Vs. MOHAN SINGH
|
April 3, 1978 |
|
MIHAN SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR
|
August 10, 1978 |
|
MITHAN LAL Vs. GANGA DEVI TRUST
|
August 22, 1978 |
|
MODI ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME-TAX
|
November 7, 1978 |
|
MOHAN LAL Vs. BALBIR KAUR
|
December 8, 1978 |
|
MOHAN LAL Vs. SANTOSH KUMARI
|
September 11, 1978 |
|
MOHAN MEAKIN BREWERIES LTD Vs. MUNICIPAL CORPORATION OF JULLUNDUR CITY
|
November 30, 1978 |
|
MOHAN SINGH Vs. BALBIR KAUR
|
March 27, 1978 |
|
MOHAN SINGH Vs. RAMJI DASS
|
February 15, 1978 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
October 26, 1978 |
|
MOHINDER KAUR Vs. BHAG RAM
|
September 6, 1978 |
|
MOHINDER SINGH Vs. TEJA SINGH
|
August 29, 1978 |
|
MOHINDER SINGH Vs. LUDHIANA CO-OP MARKETING SOCIETY LTD
|
March 16, 1978 |
|
MOHINDER SINGH Vs. ISHAR SINGH
|
February 10, 1978 |
|
MOHINDER SINGH Vs. OM PARKASH AND ORS.
|
January 24, 1978 |
|
MOOL CHAND KALIA Vs. MADAN LAL KALIA
|
September 5, 1978 |
|
MOTA SINGH, ETC. Vs. STATE OF PUNJAB, ETC.
|
December 21, 1978 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. PARMA NAND
|
November 7, 1978 |
|
MUNSHI RAM Vs. COMMISSIONER OF INCOME-TAX
|
October 25, 1978 |
|
NAND KISHORE JAIN Vs. NARINDER NATH BHALLA
|
November 3, 1978 |
|
NAND LAL Vs. MST. NARAINI DEVI
|
October 13, 1978 |
|
NAND RAM Vs. MAM CHAND
|
August 23, 1978 |
|
NARAIN DASS Vs. UNION OF INDIA
|
October 12, 1978 |
|
NARAIN DASS DAULAT RAM Vs. STATE OF HARYANA
|
June 7, 1978 |
|
NARESH KUMAR Vs. HAKAM SINGH AND OTHERS
|
September 27, 1978 |
|
NARINDER SINGH Vs. STATE OF HARYANA
|
September 13, 1978 |
|
NASIB SINGH Vs. STATE OF PUNJAB
|
August 24, 1978 |
|
NASIB SINGH Vs. OM PRAKASH
|
October 23, 1978 |
|
NAURATI DEVI ALIAS JOGINDERO Vs. MEHTAB SINGH
|
February 1, 1978 |
|
NEELAM FINANCE AND TRADING CO. (P) LTD Vs. PUNJAB STATE ETC
|
January 19, 1978 |
|
NICHHATTAR SINGH Vs. SURJIT KAUR
|
May 11, 1978 |
|
NIRANJAN LAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
May 15, 1978 |
|
NIRMAL SINGH Vs. THE STATE OF HARYANA
|
September 8, 1978 |
|
NIRMAL SINGH Vs. NIRANJAN SINGH
|
October 23, 1978 |
|
NIRMALA RANI Vs. CHARAN DASS
|
September 8, 1978 |
|
NORATA SINGH Vs. ANGREJO ALIAS GEJU
|
August 31, 1978 |
|
OFFICIAL RECEIVER Vs. STATE BANK OF INDIA
|
January 27, 1978 |
|
OM PARKASH Vs. UNION OF INDIA
|
March 6, 1978 |
|
OM PARKASH AND ANR. Vs. SMT. VIDYA WATI AND ANR.
|
December 14, 1978 |
|
OM PARKASH VERMA Vs. AMAR NATH BEHARI
|
May 2, 1978 |
|
OSWAL COTTON SPINNING AND WEAVING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
November 22, 1978 |
|
PANIPAT CO OPERATIVE SUGAR MILLS LTD Vs. MOHAN MEAKIN BREWERIES LTD
|
March 15, 1978 |
|
PANK RAJ Vs. HARDIT SINGH
|
July 28, 1978 |
|
PARAMJIT SINGH Vs. BAWA GURDAS RAM
|
June 2, 1978 |
|
PARBHU AND OTHER Vs. KHIYALI RAM
|
November 7, 1978 |
|
PARKASH CHAND Vs. SHRI MUNI LAL AND ORS.
|
September 5, 1978 |
|
PARKASH KAUR Vs. SANDHOORAN
|
October 6, 1978 |
|
PARMAL AND OTHERS Vs. THE STATE OF HARYANA
|
November 28, 1978 |
|
PARMESHWARI DEVI Vs. SADHU RAM
|
March 20, 1978 |
|
PARTAP SINGH Vs. STATE OF HARYANA
|
November 27, 1978 |
|
PASSA Vs. NANAK CHAND
|
October 5, 1978 |
|
PAT RAM Vs. CHIEF CANAL OFFICER
|
April 12, 1978 |
|
PHOOL MATI Vs. JAI SINGH AND ORS.
|
April 12, 1978 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
September 7, 1978 |
|
PICCADILI RESTAURANT Vs. EXCISE AND TAXATION COMMISSIONER AND ANR.
|
November 30, 1978 |
|
PREM CHAND Vs. MURTAIN THAKRAN, SH. KRISHAN JI, RADHA JI OF BAGICHI THAKARDWARA AND OTHERS
|
April 20, 1978 |
|
PREM SINGH Vs. UNION TERRITORY
|
February 19, 1978 |
|
PREM SINGH Vs. THE UNION TERRITORY OF CHANDIGARH, ETC.
|
February 10, 1978 |
|
PRITAM KAUR Vs. DEPUTY CUSTODIAN GENERAL, EVACUEE PROPERTY, NEW DELHI
|
January 11, 1978 |
|
PRITAM SINGH Vs. SARUP SINGH
|
March 3, 1978 |
|
PROFESSOR HARBANS SINGH Vs. KULDIP KAUR
|
September 12, 1978 |
|
PUNJAB STATE Vs. ISHAR SINGH
|
February 9, 1978 |
|
PUNJAB STATE WAREHOUSING CORPORATION CHANDIGARH Vs. SHANGARA SINGH
|
December 20, 1978 |
|
PUSHPA WANTI Vs. MAJESAR DASS
|
September 25, 1978 |
|
PYARE LAL Vs. CHUNI LAL & COMPANY
|
September 19, 1978 |
|
R.N. KHANNA Vs. KAILASH RANI
|
February 23, 1978 |
|
RABINDER SINGH Vs. HARDYAL SINGH
|
March 2, 1978 |
|
RADHA BALABH AND SONS Vs. GANGA DIN HAR PARSHAD
|
February 28, 1978 |
|
RADHASOAMY SATSANG SABHA Vs. DIWAN KISHAN CHAND
|
March 27, 1978 |
|
RAGHMAIL SINGH Vs. SATWANT KAUR
|
August 28, 1978 |
|
RAJ Vs. DEVI DITTA MALL
|
November 10, 1978 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
November 7, 1978 |
|
RAJ KUMAR Vs. HARBANS LAL
|
January 6, 1978 |
|
RAJ KUMAR VERMA Vs. STATE OF HARYANA AND ORS.
|
November 23, 1978 |
|
RAJ SINGH Vs. THE STATE OF PUNJAB
|
December 11, 1978 |
|
RAJA RAM Vs. RAM SARUP
|
November 30, 1978 |
|
RAJENDRA STEEL RE-ROLLING MILLS Vs. STATE OF HARYANA
|
July 27, 1978 |
|
RAJINDER KAUR Vs. BHAJAN SINGH
|
September 26, 1978 |
|
RAM ASARI Vs. PIARA RAM
|
September 21, 1978 |
|
RAM CHAND Vs. UNION OF INDIA
|
December 8, 1978 |
|
RAM CHANDER SEHGAL Vs. TRIPTA SEHGAL
|
September 29, 1978 |
|
RAM DASS Vs. KAILASH WATI ETC
|
February 6, 1978 |
|
RAM DASS Vs. SHRIMATI KAILASH WATI AND ORS.
|
February 8, 1978 |
|
RAM DASS AND ORS. Vs. ROSHAN LAL AND ORS.
|
January 10, 1978 |
|
RAM KALA Vs. ASSISTANT DIRECTOR
|
October 18, 1978 |
|
RAM KISHAN Vs. THE SECRETARY TRANSPORT, PUNJAB GOVERNMENT CHANDIGARH AND OTHERS
|
January 5, 1978 |
|
RAM PAL Vs. MEHAR SINGH
|
February 6, 1978 |
|
RAM PARTAP SEHGAL Vs. YASHBIR
|
December 21, 1978 |
|
RAM RATTAN DASS MOHAN LAL OF DABWALI Vs. STATE OF HARYANA
|
August 1, 1978 |
|
RAM SARUP Vs. SHER SINGH
|
September 25, 1978 |
|
RAM SARUP Vs. BHIMA
|
September 22, 1978 |
|
RAM SARUP BASRA Vs. LAND ACQUISITION OFFICER
|
February 23, 1978 |
|
RAMA NAND Vs. CHANDGI
|
April 6, 1978 |
|
RAMESH KUMAR Vs. CAPT. B.S. SANDHU
|
January 4, 1978 |
|
RAMJI DASS AND OTHERS Vs. DHANTI RAM AND OTHERS
|
September 27, 1978 |
|
RAMJI LAL Vs. HET RAM
|
February 16, 1978 |
|
RAN SINGH KALSON Vs. STATE OF HARYANA
|
February 3, 1978 |
|
RANBIR SINGH Vs. THE CANE COMMISSIONER AND ORS.
|
November 22, 1978 |
|
RANDHIR SINGH Vs. KALA SINGH AND OTHERS
|
November 8, 1978 |
|
RANJIT Vs. AUTHORISED CHIEF SETTLEMENT COMMISSIONER HARYANA
|
September 4, 1978 |
|
RANJIT SINGH Vs. SHRI ANOOP SINGH
|
January 9, 1978 |
|
RATI BAI Vs. GUGAN SINGH
|
August 8, 1978 |
|
RATTAN KAUR Vs. MALUK SINGH
|
September 12, 1978 |
|
RATTAN LAL Vs. MADAN LAL MALHOTRA AND OTHERS
|
November 23, 1978 |
|
RATTAN LAL AND ANR. Vs. SOHAN LAL AND ANR.
|
October 9, 1978 |
|
RATTAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER HARYANA
|
January 25, 1978 |
|
RATTAN SINGH Vs. BHAJAN SINGH
|
November 21, 1978 |
|
RATTI RAM Vs. HAZARI
|
February 7, 1978 |
|
RAVI KUMAR Vs. SMT. NIRMAL DEVI
|
January 23, 1978 |
|
RAVINDER KUMAR JAIN Vs. PUNJAB REGISTERED IRON AND STEEL STOCKHOLDERS ASSOCIATION LTD
|
January 12, 1978 |
|
RAWAT GIR Vs. STATE OF HARYANA
|
September 29, 1978 |
|
RONAQ SINGH Vs. AMBALA BUS SYNDICATE PVT LTD
|
December 15, 1978 |
|
ROSHAN LAL Vs. SMT. KADEMBARI
|
October 19, 1978 |
|
ROSHAN LAL Vs. MOTI SAGAR
|
October 18, 1978 |
|
ROSHAN LAL ANAND ETC. Vs. THE STATE OF PUNJAB AND ORS.
|
May 18, 1978 |
|
S K VERMA Vs. STATE OF PUNJAB
|
May 19, 1978 |
|
S SADHU SINGH Vs. GURU NANAK UNIVERSITY
|
March 2, 1978 |
|
S. HARBANS SINGH Vs. MANGAT RAI
|
February 24, 1978 |
|
S. KHARAK SINGH Vs. HARBHAJAN SINGH
|
April 5, 1978 |
|
SADHA SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
March 15, 1978 |
|
SADHU Vs. KISHNI
|
July 12, 1978 |
|
SADHU RAM Vs. SHAKUNTLA DEVI
|
December 4, 1978 |
|
SADHU SINGH Vs. NARAIN SINGH SEWADAR
|
May 12, 1978 |
|
SAIN DASS Vs. BEANT SINGH AND ORS.
|
November 1, 1978 |
|
SAINSI Vs. INDER
|
September 12, 1978 |
|
SANGESHWAR DASS Vs. SURINDER KUMAR
|
October 13, 1978 |
|
SANT RAM Vs. RENU
|
March 2, 1978 |
|
SANT RAM AND OTHERS Vs. STATE OF HARYANA
|
May 12, 1978 |
|
SANT SINGH Vs. ATTAR SINGH
|
May 11, 1978 |
|
SANTOKH SINGH Vs. PREM SARUP AND OTHERS
|
November 27, 1978 |
|
SANTOSH KUMARI Vs. JASWANT RAI
|
September 14, 1978 |
|
SARASWATI SANSKRIT VIDYALAYA TRUST AND MANAGEMENT SOCIETY Vs. FINANCIAL COMMISSIONER
|
September 5, 1978 |
|
SARMUKH SINGH Vs. SECRETARY TO GOVERNMENT OF PUNJAB
|
January 2, 1978 |
|
SARMUKH SINGH Vs. STATE OF PUNJAB
|
November 17, 1978 |
|
SAROJ MEHTA, ASSOCIATE PROFESSOR (DR.) Vs. THE POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ORS.
|
July 17, 1978 |
|
SARWAN KUMAR AND OTHERS Vs. PIARA LAL AND OTHERS
|
November 27, 1978 |
|
SARWAN SINGH Vs. RATTAN SINGH CHAUDHARY
|
November 9, 1978 |
|
SATNAM KAUR Vs. BALWANT SINGH ANAND
|
November 1, 1978 |
|
SATPAL KAUR Vs. BARU SINGH
|
September 4, 1978 |
|
SATYA DEVI Vs. JANAK RAJ
|
July 19, 1978 |
|
SEWA RAM Vs. BISHAN DEVI
|
July 19, 1978 |
|
SEWA SINGH Vs. COL GURCHARAN SINGH
|
March 23, 1978 |
|
SH. KRISHAN RAJ ALIAS KRISHAN LAL Vs. SH. MOHAN LAL BHODY ADVOCATE, KAPURTHALA
|
April 24, 1978 |
|
SHAHABUDDIN Vs. PUNJAB STATE
|
January 5, 1978 |
|
SHAKUNTLA Vs. OM PARKASH
|
May 5, 1978 |
|
SHAM SINGH Vs. RONAK @ RONAK SINGH AND OTHERS
|
March 1, 1978 |
|
SHANGARA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 1, 1978 |
|
SHANTI Vs. SUBA
|
April 7, 1978 |
|
SHANTI DEVI Vs. KULDIP CHAND
|
March 20, 1978 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR Vs. ISHAR DASS
|
September 5, 1978 |
|
SHIV DAS Vs. DEVKI
|
February 14, 1978 |
|
SHIV SHANKAR DALL MILLS Vs. ASSESSING AUTHORITY
|
October 23, 1978 |
|
SHRI D.N. RAMPAL ASSISTANT ADVOCATE GENERAL, PUNJAB Vs. THE STATE OF PUNJAB
|
April 25, 1978 |
|
SHRI MAHABIR PARSHAD VERMA Vs. DR. SURINDER KAUR
|
September 19, 1978 |
|
SHRI RAM NATH Vs. SHRI INDERJIT AGGARWAL AND ANR.
|
July 21, 1978 |
|
SHRI WASDEV SINGH Vs. SHRI KUNDAN LAL
|
May 25, 1978 |
|
SHRIMATI CHANDER KANTA Vs. SULEKH CHAND SUMER CHAND
|
March 28, 1978 |
|
SHRIMATI RAJESHWARI DEVI Vs. SHIV KUMAR
|
April 5, 1978 |
|
SHRIMATI SHANTI DEVI Vs. JAGDISH PARSHAD
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August 27, 1978 |
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SHRIMATI SURJIT KAUR BAJWA Vs. CAPT. KOHAR SINGH
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September 29, 1978 |
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SHYAM SUNDER AND ORS. Vs. DHAN SINGH
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August 11, 1978 |
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SIDHU AND ANR. Vs. SMT. KARAM BAI AND ORS.
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October 10, 1978 |
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SINDER SINGH ALIAS AMARJIT SINGH AND OTHERS Vs. BHORA SINGH AND OTHERS
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April 6, 1978 |
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SMT. CHANDRO AND ANR. Vs. RAVIDATT AND ORS.
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September 12, 1978 |
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SMT. DALBIR KAUR Vs. SMT. AMAR KAUR
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April 26, 1978 |
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SMT. KRISHNA CHAUDHARY Vs. SH. BODH RAJ AND ANOTHER
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November 28, 1978 |
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SMT. PARKASH KAUR Vs. SMT. NARINDER KAUR
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November 7, 1978 |
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SMT. PREM LATA Vs. STATE OF PUNJAB ETC.
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April 4, 1978 |
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SMT. PUSHPA DEVI Vs. M/S. AGGARWAL METAL STORE
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March 18, 1978 |
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SODHI MOHINDER SINGH Vs. RAJINDER KAUR
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January 16, 1978 |
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SOHAN SINGH Vs. UNION TERRITORY
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January 10, 1978 |
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SOHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
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November 7, 1978 |
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SOHINDER SINGH AND BROS Vs. COMMISSIONER OF INCOME-TAX
|
November 23, 1978 |
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STATE Vs. KAPUR SINGH AND OTHERS
|
December 21, 1978 |
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STATE BANK OF INDIA Vs. ROHTAK CENTRAL CO-OPERATIVE BANK, ROHTAK ETC
|
January 19, 1978 |
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STATE OF HARAYANA Vs. GORDHAN DASS
|
August 8, 1978 |
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STATE OF HARYANA Vs. RAM NIWAS
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February 15, 1978 |
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STATE OF HARYANA Vs. RAMESH
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August 29, 1978 |
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STATE OF HARYANA Vs. RAJESHWAR PARSHAD
|
January 23, 1978 |
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STATE OF HARYANA Vs. MEHAL SINGH
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April 12, 1978 |
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STATE OF HARYANA Vs. GRAM PANCHAYAT
|
August 7, 1978 |
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STATE OF HARYANA Vs. HARBHAJAN SINGH AND ANR.
|
December 8, 1978 |
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STATE OF PUNJAB Vs. SURINDER PAL SINGH MANN
|
July 25, 1978 |
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STATE OF PUNJAB Vs. MEHAR SINGH AND OTHERS
|
August 27, 1978 |
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STATE OF PUNJAB Vs. DES RAJ
|
February 7, 1978 |
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STATE OF PUNJAB Vs. CHUNI LAL
|
October 3, 1978 |
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STATE OF PUNJAB Vs. DEWAN CHAND
|
August 23, 1978 |
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STATE OF PUNJAB Vs. NAIB SINGH
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February 21, 1978 |
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STATE OF PUNJAB Vs. PIARA SINGH
|
February 21, 1978 |
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STATE OF PUNJAB Vs. RADHA KISHAN
|
March 3, 1978 |
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STATE OF PUNJAB Vs. RAM SWAROOP
|
January 9, 1978 |
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STATE OF PUNJAB Vs. TARSEM SINGH
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July 26, 1978 |
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STATE OF PUNJAB Vs. SUDHIR KUMAR DHINGRA
|
August 9, 1978 |
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SUBHASH CHANDER Vs. STATE OF PUNJAB
|
December 5, 1978 |
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SUBHASH CHANDER AND CO Vs. STATE OF PUNJAB
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September 5, 1978 |
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SUDESH KHANNA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
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February 10, 1978 |
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SUKH RAM Vs. KUNDAN AND ANOTHER
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November 30, 1978 |
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SUNDER DASS Vs. STATE OF HARYANA
|
March 8, 1978 |
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SUNDER LAL Vs. DULARI
|
November 30, 1978 |
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SUNDER SINGH Vs. BEAS CONSTRUCTION BOARD NEW DELHI
|
January 10, 1978 |
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SUNITA DEVI Vs. RAJ PAL KAUSHAL
|
January 12, 1978 |
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SURAIN SINGH Vs. SWAMI DHIAN SANTOSH ANANDPURI
|
October 12, 1978 |
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SURASWATI DEVI Vs. HARI CHAND
|
March 20, 1978 |
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SURAT SINGH Vs. JAGDISH AND ORS.
|
March 17, 1978 |
|
SURESH CHAND Vs. VED PARKASH
|
November 22, 1978 |
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SURESH CHAND AND ORS. Vs. DIRECTOR OF PANCHAYATS AND ANR.
|
November 22, 1978 |
|
SURESH KUMAR Vs. BHIM SAIN
|
September 14, 1978 |
|
SURESH KUMAR Vs. THE STATE OF HARYANA
|
April 30, 1978 |
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SURINDER KAUR Vs. STATE OF PUNJAB
|
September 21, 1978 |
|
SURINDER KUMAR Vs. RAJ KUMAR SEHGAL
|
May 25, 1978 |
|
SURINDER KUMAR AND ANR. Vs. STATE OF HARYANA AND ORS.
|
December 15, 1978 |
|
SURJA RAM COTTON GINNING AND PRESSING FACTORY Vs. STATE OF HARYANA
|
August 14, 1978 |
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SURJAN Vs. RAGHU NANDAN
|
November 13, 1978 |
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SURJIT KAUR Vs. JHUJHAR SINGH
|
October 24, 1978 |
|
SURJIT KAUR Vs. GURDIAL SINGH
|
August 23, 1978 |
|
SURJIT KAUR BAJWA Vs. CAPT KOHAR SINGH AND ANOTHER
|
September 29, 1978 |
|
SURJIT SINGH Vs. SARDARA SINGH AND ANOTHER
|
October 24, 1978 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 31, 1978 |
|
SURMUKH SINGH Vs. DARSHAN SINGH
|
September 14, 1978 |
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SUSHIL KUMARI AND ORS. Vs. RAMESHWAR LAL AND ORS.
|
April 26, 1978 |
|
SWINDER SINGH Vs. STATE OF PUNJAB
|
October 24, 1978 |
|
TARA CHAND Vs. JAI DEV
|
May 26, 1978 |
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TARA CHAND Vs. PARKASH CHAND AND ANOTHER
|
February 27, 1978 |
|
TARA SINGH Vs. SADHA SINGH
|
March 1, 1978 |
|
TARA SINGH Vs. KEHAR SINGH
|
February 6, 1978 |
|
TARA SINGH Vs. NATHU RAM
|
September 21, 1978 |
|
TARLOCHAN SINGH AND OTHERS Vs. GURCHARAN SINGH
|
November 29, 1978 |
|
TARO Vs. SHANTI BAI
|
September 1, 1978 |
|
TARSEM LAL SHAM LAL Vs. STATE OF PUNJAB
|
July 21, 1978 |
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TEJINDER PAUL MANN Vs. THE STATE OF HARYANA AND OTHERS
|
March 22, 1978 |
|
TEK CHAND Vs. JAGMAL
|
September 22, 1978 |
|
TELU Vs. GRAM PANCHAYAT VILLAGE MUND
|
March 17, 1978 |
|
THAKAR DASS AND ORS. Vs. VIDYA SAGAR AND ANR.
|
March 2, 1978 |
|
THAKARDWARA BHAGWAN NARYANA PANDORI DHAM MAHANTAN Vs. THE STATE OF PUNJAB AND OTHERS
|
September 14, 1978 |
|
THANA SINGH Vs. SHADI
|
April 4, 1978 |
|
THE JULLUNDUR EX-SERVICEMEN MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD. Vs. THE GENERAL ASSURANCE SOCIETY LTD. AND ANR.
|
February 28, 1978 |
|
THE SHEKHUPURA TRANSPORT COMPANY PRIVATE LTD. Vs. AMRIK SINGH BABBAR AND ANR.
|
October 28, 1978 |
|
TIRATH SINGH Vs. KULWANT KAUR
|
August 10, 1978 |
|
UJAGAR SINGH Vs. SHAM SINGH
|
May 18, 1978 |
|
UNION OF INDIA Vs. BAKHTAWAR SINGH
|
May 4, 1978 |
|
UNION OF INDIA Vs. DIWAN CHAND
|
March 16, 1978 |
|
UNION OF INDIA Vs. M/S HIRA LAL SUD AND OTHERS
|
January 17, 1978 |
|
UNION OF INDIA Vs. SWARN SINGH AND OTHERS
|
January 10, 1978 |
|
UTTAM CHAND Vs. INCOME TAX OFFICER CENTRAL CIRCLE II AMRITSAR
|
May 22, 1978 |
|
VIJAY SINGH Vs. THE STATE OF HARYANA
|
August 18, 1978 |
|
VIR CHAND Vs. KUNDAN LAL ETC
|
April 7, 1978 |
|
VIR KAUR Vs. STATE OF PUNJAB
|
October 10, 1978 |
|
VIRO Vs. AJIT SINGH
|
September 19, 1978 |
|
WATKINS MAYOR AGRICO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 27, 1978 |
|
ZILA PARISHAD GURDASPUR Vs. ROSHAN LAL KUTHIALA
|
March 23, 1978 |
LOGIN