|
ABHEY KUMAR Vs. MUNICIPAL COMMITTEE MAHENDARGARH
|
January 20, 1976 |
|
ABNASHI SINGH Vs. LAJWANT KAUR
|
August 25, 1976 |
|
ADDL COMMISSIONER OF GIFT-TAX Vs. KANSHI RAM DOONGARSHI DASS
|
October 11, 1976 |
|
AJAIB SINGH Vs. MOHINDER SINGH AND ANOTHERS
|
February 10, 1976 |
|
AJAIB SINGH AND KAKA SINGH Vs. SUB-DIVISIONAL OFFICER
|
July 6, 1976 |
|
ALGU RAM Vs. STATE OF PUNJAB
|
October 11, 1976 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
August 26, 1976 |
|
AMAR SINGH CLERK OF COURT OFFICE OF THE SENIOR SUB-JUDGE AMRITSAR Vs. CHIEF JUSTICE PUNJAB AND HARYANA HIGH COURT CHANDIGARH
|
February 17, 1976 |
|
AMBALA COACH BUILDERS Vs. STATE OF HARYANA
|
September 24, 1976 |
|
AMERHERI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY AND Vs. STATE OF HARYANA
|
March 31, 1976 |
|
AMERICAN UNIVERSAL ELECTRIC INDIA LTD Vs. UNION OF INDIA
|
November 20, 1976 |
|
AMIR CHAND Vs. STATE OF HARYANA
|
January 27, 1976 |
|
AMRAO SINGH Vs. STATE OF PUNJAB
|
March 9, 1976 |
|
AMRAO SINGH Vs. RUR SINGH
|
August 26, 1976 |
|
AMRIT ROLLER FLOUR MILLS Vs. UNION TERRITORY OF CHANDIGARH
|
October 13, 1976 |
|
ARJAN DASS Vs. COMMISSIONER OF INCOME-TAX
|
December 9, 1976 |
|
ARJUN SINGH Vs. UNION OF INDIA
|
September 15, 1976 |
|
ARVINDER KAUR Vs. K C MANCHANDA
|
August 9, 1976 |
|
ASHA RANI Vs. AMRAT LAL
|
October 18, 1976 |
|
ASHOK KUMAR BAGGA Vs. PRITHIVI NATH KAUL
|
August 12, 1976 |
|
AUTAR SINGH, SON OF BUTA SINGH AND ANR. Vs. STATE OF PUNJAB ETC.
|
July 9, 1976 |
|
AUTO AND METAL ENGINEERS Vs. UNION OF INDIA
|
March 4, 1976 |
|
BABU RAM JAGDISH KUMAR AND CO Vs. STATE OF PUNJAB
|
March 8, 1976 |
|
BACHAN SINGH AND ORS. Vs. PRABH DAYAL AND ORS.
|
October 7, 1976 |
|
BAKHSHI RAM Vs. AMARJIT KAUR ALIAS GURDIP KAUR
|
February 27, 1976 |
|
BAL KRISHAN MUKHI Vs. COMMISSIONER
|
April 7, 1976 |
|
BALBIR SINGH BEDI Vs. STATE OF HARYANA
|
November 23, 1976 |
|
BALREJ SINGH Vs. STATE OF PUNJAB
|
February 10, 1976 |
|
BALWANT SINGH Vs. STATE BANK OF INDIA
|
February 12, 1976 |
|
BALWANT SINGH Vs. THE STATE BANK OF INDIA AND OTHERS
|
July 30, 1976 |
|
BALWANT SINGH Vs. THE STATE BANK OF INDIA AND OTHERS
|
February 2, 1976 |
|
BANKE RAM Vs. SARASTI DEVI
|
December 17, 1976 |
|
BANTA SINGH Vs. SOHAWA SINGH
|
February 20, 1976 |
|
BAPAULI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. STATE OF HARYANA
|
April 19, 1976 |
|
BEHARI Vs. HIGHNESS MAHARAJ HARRINDER SINGH
|
February 20, 1976 |
|
BEHARI LAL Vs. MANAGING OFFICER (SALES) JULLUNDUR
|
August 26, 1976 |
|
BHAG SINGH Vs. RANJODH SINGH
|
March 8, 1976 |
|
BHAGAT SINGH AND OTHERS Vs. SMT. GIAN KAUR AND ANOTHER
|
February 3, 1976 |
|
BHAGWAN SINGH Vs. THE ASSISTANT SUPERINTENDENT I/C AND OTHERS
|
August 27, 1976 |
|
BHARAT SINGH Vs. BADLU
|
August 12, 1976 |
|
BHARAT SINGH Vs. UNION OF INDIA
|
August 4, 1976 |
|
BHARAT STEEL TUBES Vs. STATE OF HARYANA
|
December 3, 1976 |
|
BHOOP SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA
|
September 30, 1976 |
|
BHURE KHAN Vs. HANSA
|
January 14, 1976 |
|
BIBI DALJIT KAUR Vs. FINANCIAL COMMISSIONER
|
August 16, 1976 |
|
BIMLA DEVI BAKHTAWAR SINGH Vs. SINGH RAJ DASONDHI RAM
|
December 17, 1976 |
|
BISHAN DYAL KESHAV RAM ETC. Vs. STATE OF PUNJAB ETC.
|
April 10, 1976 |
|
BISHAN LAL GUPTA Vs. STATE OF HARYANA
|
August 12, 1976 |
|
BODH RAJ Vs. RAM NARAIN
|
April 6, 1976 |
|
BRIJ LAL Vs. DAULAT RAM AND OTHERS
|
March 31, 1976 |
|
BRIJ MOHAN Vs. STATE OF PUNJAB
|
July 9, 1976 |
|
BRIJ RANI Vs. PUNJAB HANDLOOM WEAVER APEX CO-OPERATIVE SOCIETY LTD
|
March 3, 1976 |
|
BUDHAN Vs. SHAMO
|
January 7, 1976 |
|
CHANAN MAL NEWAR Vs. STATE OF HARYANA
|
October 15, 1976 |
|
CHANAN RAM Vs. STATE OF PUNJAB
|
February 3, 1976 |
|
CHANAN SINGH Vs. MAJO
|
April 27, 1976 |
|
CHAND RANI Vs. DWARKA NATH BAKSHI
|
January 9, 1976 |
|
CHANDAN Vs. RAM SARUP
|
January 14, 1976 |
|
CHANDER BHAN Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
April 2, 1976 |
|
CHANDER BHAN GUPTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 27, 1976 |
|
CHANDU LAL Vs. KALIA AND GORIA
|
January 6, 1976 |
|
CHARAN DASS Vs. RAM PARKASH CHANDARI
|
March 3, 1976 |
|
CHARAN SINGH Vs. STATE OF PUNJAB
|
April 6, 1976 |
|
CHARAN SINGH AND ANOTHER Vs. MAJOR SINGH AND OTHERS
|
January 22, 1976 |
|
CHARANJIT SINGH Vs. THE STATE OF PUNJAB
|
February 12, 1976 |
|
CHATTAR SINGH AND ANOTHER Vs. RAM PAT AND OTHERS
|
August 11, 1976 |
|
CHAUDHRI HIRA RAM Vs. JAGIR SINGH
|
October 5, 1976 |
|
CHET SINGH Vs. BACHITTAR SINGH
|
March 10, 1976 |
|
CHHAJU RAM Vs. TULSI DASS AND ANOTHER
|
July 28, 1976 |
|
CHINTA MANI Vs. STATE OF HARYANA AND ORS
|
September 29, 1976 |
|
CHOETH RAM Vs. DEEP CHAND JAIN
|
November 18, 1976 |
|
CHOTHU RAM Vs. BUDHU RAM
|
January 30, 1976 |
|
CHOUDHARY COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME-TAX
|
October 19, 1976 |
|
CINERAMAS Vs. COMMISSIONER OF INCOME-TAX
|
November 16, 1976 |
|
COMMISSIONER OF GIFT-TAX Vs. LACHHMAN DASS OSWAL
|
October 7, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. R B L BANARSI DASS AND COMPANY PRIVATE LIMITED
|
October 27, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. NEW PACCA ARHTIA ASSOCIATION
|
October 27, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. PATIALA FLOUR MILLS COMPANY PRIVATE LIMITED
|
October 28, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. GHERU LAL BAL CHAND
|
October 28, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM KUTHIALA
|
November 3, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
|
October 28, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. STANDARD PLASTIC INDUSTRIES
|
October 18, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. BUTA RAM RUP LAL
|
October 19, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. GREWAL GROUP OF INDUSTRIES
|
November 4, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. MOHAN SINGH
|
December 8, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. RITA MECHANICAL WORKS
|
December 9, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. R K METAL WORKS
|
December 9, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. PREM NATH ANAND
|
November 23, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. HARYANA WAREHOUSING CORPORATION
|
December 22, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN WIRE PRODUCTS LTD
|
December 9, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. KANHAYALAL RAM CHAND
|
December 10, 1976 |
|
COMMISSIONER OF INCOME-TAX Vs. YASH PAL MEHRA AND CO
|
December 15, 1976 |
|
COMMISSIONER OF WEALTH-TAX Vs. TEJ PAL OSWAL
|
December 9, 1976 |
|
COMMISSIONER OF WEALTH-TAX Vs. SETH NAND LAL GANERIWALA
|
November 3, 1976 |
|
COURT OF ITS OWN MOTION Vs. BALBIR SHARMA AND ANOTHER
|
May 14, 1976 |
|
DALIP KUMAR (MAJOR) & PARDIP KUMAR (MINOR) Vs. SHRI MULAK RAJ DHAWAN
|
January 16, 1976 |
|
DALIP SINGH Vs. DILBAGH RAI
|
October 26, 1976 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
December 2, 1976 |
|
DALIP SINGH Vs. TIRATH RAM AND ORS. RESPONDENTS
|
December 7, 1976 |
|
DALIP SINGH Vs. PURAN DASS
|
March 9, 1976 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
November 22, 1976 |
|
DALMIR SINGH Vs. SANT PARKASH
|
September 21, 1976 |
|
DARSHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
July 28, 1976 |
|
DAULAT RAM TRILOK NATH Vs. STATE OF PUNJAB
|
April 15, 1976 |
|
DEEPA Vs. DIRECTOR
|
June 29, 1976 |
|
DEEPAK NANDA AND SANDEEP NANDA Vs. STATE OF HARYANA
|
October 21, 1976 |
|
DEPUTY INSPECTOR GENERAL OF POLICE AMBALA RANGE AMBALA Vs. SHAMSHER SINGH
|
December 16, 1976 |
|
DES RAJ Vs. RAM PAL
|
January 28, 1976 |
|
DEVI DASS GOPAL KRISHAN Vs. STATE OF HARYANA
|
August 27, 1976 |
|
DEVINDAR PAL Vs. THE STATE OF HARYANA AND OTHERS
|
September 13, 1976 |
|
DEWAN CHAND CHAMAN LAL Vs. STATE OF PUNJAB
|
October 13, 1976 |
|
DHANNA SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, MOGA
|
September 10, 1976 |
|
DHARAM PAL Vs. STATE OF PUNJAB
|
August 27, 1976 |
|
DHARMA Vs. HARBAI
|
August 13, 1976 |
|
DIGH RAM Vs. STATE OF HARYANA
|
November 24, 1976 |
|
DOGAR MAL Vs. HARDIAL SINGH
|
March 31, 1976 |
|
DOHLI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. REGISTRAR
|
November 18, 1976 |
|
E S I CORPN Vs. FAQUIR SINGH
|
September 1, 1976 |
|
ESTATE OFFICER Vs. MUNI LAL
|
March 5, 1976 |
|
FIRM DAL SINGH PREM CHAND AND ANOTHER Vs. PHULLA AND ANOTHER
|
September 20, 1976 |
|
FIRM HIRA LAL RAM DASS Vs. MADHU JAIYANTI (P) LTD
|
May 11, 1976 |
|
FOOD SPECIALITIES LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND CUSTOMS
|
August 31, 1976 |
|
GAHNA SINGH Vs. UNION OF INDIA
|
March 24, 1976 |
|
GAMSHA PIPE LTD Vs. STATE OF HARYANA
|
October 13, 1976 |
|
GANDA SINGH Vs. THE STATE OF HARYANA ETC.
|
August 2, 1976 |
|
GIAN CHAND AND OTHERS Vs. THE DIRECTOR, HYDEL DESIGNS, PUNJAB, CHANDIGARH AND OTHERS
|
February 11, 1976 |
|
GIAN SINGH Vs. NATHU SINGH AND RAM PARSHAD
|
November 20, 1976 |
|
GIRDHARI LAL Vs. AMAR DASS
|
October 7, 1976 |
|
GITA RAM Vs. KANWAR LAL AMOL SINGH AND OTHERS
|
January 13, 1976 |
|
GLASS PALACE Vs. ASSESSING AUTHORITY
|
October 20, 1976 |
|
GOVERNMENT MEDICAL STORE DEPOT Vs. STATE OF HARYANA
|
October 18, 1976 |
|
GRAM PANCHAYAT GARHI BRAHMANA Vs. PURAN SINGH
|
July 15, 1976 |
|
GRAM PANCHAYAT SADHRAUR Vs. BALDEV SINGH
|
November 10, 1976 |
|
GRAM PANCHAYAT, VILLAGE KHORI JAMALPUR Vs. STATE OF HARYANA
|
April 30, 1976 |
|
GRAM SABHA Vs. CHET RAM
|
October 14, 1976 |
|
GRAM SABHA NAYA SHEHAR Vs. NIRANJAN SINGH
|
February 2, 1976 |
|
GUJAR Vs. HARBANS SINGH
|
January 12, 1976 |
|
GURBACHAN SINGH Vs. RAJINDER KAUR
|
February 27, 1976 |
|
GURBACHAN SINGH AND ANOTHER Vs. DR. DIDAR SINGH
|
April 2, 1976 |
|
GURBUX SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
March 19, 1976 |
|
GURDEV SINGH Vs. ASSISTANT REGISTRAR
|
July 23, 1976 |
|
GURDIAL SINGH Vs. MASSA SINGH
|
November 11, 1976 |
|
GURNAM KAUR Vs. BACHITTAR SINGH
|
January 14, 1976 |
|
GURNAM SINGH Vs. ASS KAUR
|
March 23, 1976 |
|
GURTEJ SINGH Vs. PUNJAB STATE
|
August 13, 1976 |
|
GURU NANAK CONSTRUCTION COMPANY Vs. JAI BHARAT STEEL ROLLING MILLS
|
May 7, 1976 |
|
H S GORAYA Vs. NATHA SINGH CHOPRA
|
February 20, 1976 |
|
HANS RAJ Vs. STANDING COMMITTEE, BOARD OF SCHOOL EDUCATION, HARYANA ETC
|
February 10, 1976 |
|
HANS RAJ Vs. SHEELA DEVI
|
February 16, 1976 |
|
HANS RAJ VERMA Vs. KASHMIR ELECTRIC COMPANY
|
September 2, 1976 |
|
HAR SINGH Vs. KRISHAN GOPAL
|
March 8, 1976 |
|
HARBHAJAN SINGH Vs. TEJ KAUR
|
July 20, 1976 |
|
HARBHEJI Vs. KARE
|
January 29, 1976 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
August 11, 1976 |
|
HARCHAND SINGH Vs. STATE OF PUNJAB
|
March 3, 1976 |
|
HARDAYAL Vs. SURJA RAM
|
November 2, 1976 |
|
HARDYAL KAUR Vs. SANTA SINGH
|
August 23, 1976 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
March 17, 1976 |
|
HARI SINGH Vs. RAM DHARI AND OTHERS
|
March 23, 1976 |
|
HARJEET SINGH Vs. AJAIN KAUR
|
August 31, 1976 |
|
HARJI RAM BALWANT SINGH Vs. STATE OF HARYANA
|
September 3, 1976 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
May 13, 1976 |
|
HARNAMJIT SINGH Vs. HANS RAJ
|
January 5, 1976 |
|
HARYANA STATE ELECTRICITY BOARD, CHANDIGARH Vs. LAL CHAND MINDA
|
January 12, 1976 |
|
HAZI AMIR MOHD MIR AHMED Vs. COMMISSIONER OF INCOME-TAX
|
November 1, 1976 |
|
HINDUSTAN HANDLOOM FACTORY Vs. FIRM RAMESHWAR DAYAL SADHU RAM
|
April 26, 1976 |
|
HUKAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
|
August 13, 1976 |
|
INDER SINGH Vs. ADDITIONAL DIRECTOR
|
March 19, 1976 |
|
INDIA WOOLLEN TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 28, 1976 |
|
ISHAR SINGH Vs. MALUK SINGH
|
September 9, 1976 |
|
J D DHANDA Vs. DES RAJ NAYYAR
|
January 23, 1976 |
|
JAG DUTTA Vs. SAVITRI DEVI
|
September 21, 1976 |
|
JAGAN NATH Vs. SHANTI DEVI
|
January 16, 1976 |
|
JAGDISH CHANDER KAPOOR Vs. NAND LAL
|
April 14, 1976 |
|
JAGDISH PARSHAD Vs. NASIR KHAN
|
July 7, 1976 |
|
JAGDISH PARSHAD AGGARWAL AND SONS Vs. STATE OF PUNJAB
|
October 19, 1976 |
|
JAGDISH RAI Vs. STATE OF HARYANA
|
September 17, 1976 |
|
JAGDISH RAJ Vs. TEJ RAM
|
August 3, 1976 |
|
JAGDISH SINGH Vs. STATE OF PUNJAB
|
September 21, 1976 |
|
JAGIR SINGH AND ANOTHER Vs. ATMA SINGH AND OTHERS
|
March 22, 1976 |
|
JANGIR SINGH Vs. STATE OF PUNJAB
|
September 2, 1976 |
|
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER
|
August 20, 1976 |
|
JARNAIL SINGH, ETC. Vs. THE STATE OF HARYANA
|
March 5, 1976 |
|
JHANDA SINGH Vs. STATE OF PUNJAB
|
April 1, 1976 |
|
JINDAL ENGINEERING WORKS Vs. S D O P S B B
|
January 28, 1976 |
|
JIT RAM Vs. THE STATE OF HARYANA
|
February 5, 1976 |
|
JOGINDER SINGH Vs. LABH SINGH
|
April 21, 1976 |
|
JOGINDER SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
March 11, 1976 |
|
JOGINDER SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
January 20, 1976 |
|
JOINT HINDU FAMILY FIRM KNOWN AS VED PARKASH Vs. SANATAN DHARAM SABHA
|
January 21, 1976 |
|
JORA RAM Vs. DHARAM PAUL
|
July 21, 1976 |
|
JULLUNDUR CANTONMENT BOARD Vs. FIRM HINDU KHANDAN MUSHTARKA MUNSHI RAM SRI RAM AND
|
January 7, 1976 |
|
K.N.S. SIDHU (LT. COL.) Vs. THE UNION OF INDIA (UOI) AND ANR.
|
October 1, 1976 |
|
KABUL SINGH Vs. STATE OF PUNJAB
|
October 12, 1976 |
|
KAILASH VATI WIFE OF AYODHIA PARKASH Vs. AYODHIA PARKASH, SON OF SHRI LACHHMAN DASS
|
November 19, 1976 |
|
KALI RAM ETC. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 21, 1976 |
|
KAMALA VATI Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1976 |
|
KAMLA VATI Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
October 26, 1976 |
|
KANDHARA SINGH Vs. BHAJAN SINGH
|
August 24, 1976 |
|
KANS RAJ Vs. SALIG RAM TANDON
|
December 15, 1976 |
|
KANWAL PARKASH ETC. Vs. THE STATE OF PUNJAB ETC.
|
August 13, 1976 |
|
KAPIL KUMAR JAIN Vs. STATE OF PUNJAB
|
January 28, 1976 |
|
KAPOOR SINGH Vs. JANGIR SINGH
|
January 12, 1976 |
|
KARAM CHAND JOSHI Vs. SHRI KARTAR SINGH AND ORS.
|
November 1, 1976 |
|
KARAM SINGH Vs. PUNJAB STATE AND OTHERS
|
March 12, 1976 |
|
KARAM SINGH Vs. COMMISSIONER OF INCOME-TAX
|
October 27, 1976 |
|
KARAM SINGH AND OTHERS Vs. MANAK SINGH (DIED) LEGAL REPRESENTATIVES
|
April 19, 1976 |
|
KARNAIL SINGH Vs. THE UNDER SECRETARY DEVELOPMENT (COOPERATION) PUNJAB GOVERNMENT AND OTHERS
|
May 30, 1976 |
|
KARTAR SINGH Vs. COMMISSIONER OF INCOME-TAX
|
October 20, 1976 |
|
KARTAR SINGH Vs. BAKSHISH KAUR ALIAS KARTARI
|
February 13, 1976 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
April 14, 1976 |
|
KAURA RAM Vs. GOBIND RAM
|
March 12, 1976 |
|
KAUSHALYA SAWHNEY Vs. SHAKUNTLA SAHNI
|
March 3, 1976 |
|
KEDAR NATH SANWAL DASS Vs. COMMISSIONER OF INCOME-TAX
|
November 4, 1976 |
|
KEHAR SINGH Vs. NIMBO ETC
|
January 7, 1976 |
|
KEHAR SINGH Vs. SETH BISHAN DASS AND ORS
|
May 12, 1976 |
|
KEHR CHAND DHIMAN AND ANOTHER Vs. DHARAM CHAND DHIMAN AND OTHERS
|
January 12, 1976 |
|
KEHR CHAND DHIMAN AND ANR. Vs. SARVSHRI DHARAM CHAND DHIMAN ETC.
|
November 12, 1976 |
|
KHEM RAM Vs. SUKHJI RAM & OTHERS
|
February 17, 1976 |
|
KIMTI LAL JAIN AND ANOTHER Vs. STATE OF PUNJAB
|
August 23, 1976 |
|
KIRPAL SINGH Vs. TEJ KAUR
|
May 6, 1976 |
|
KISHAN CHAND Vs. PARMESHARI DASS
|
February 27, 1976 |
|
KRISHAN LAL Vs. B D TEXTILES
|
August 6, 1976 |
|
KRISHNA WANTI Vs. SECRETARY, REHABILITATION, HARYANA STATE
|
April 7, 1976 |
|
KUL BHUSHAN Vs. FAQUIRA
|
March 10, 1976 |
|
KUL BHUSHAN GUPTA Vs. CHANDER MOHAN JAIN
|
February 6, 1976 |
|
KULDIP CHAND Vs. THE STATE OF PUNJAB
|
July 16, 1976 |
|
KULDIP RAJ GUPTA Vs. SMT. RAJ RANI
|
November 17, 1976 |
|
KUNDAN LAL Vs. KULDIP SINGH BHATIA
|
November 24, 1976 |
|
KUNJ LAL Vs. BALBIR SINGH
|
August 31, 1976 |
|
KURUKSHETRA UNIVERSITY Vs. VINOD KUMAR
|
October 21, 1976 |
|
LAJWANTI Vs. JAWAHAR LAL AND ORS
|
July 16, 1976 |
|
LAL CHAND WALAITI RAM Vs. COMMISSIONER OF INCOME-TAX
|
December 7, 1976 |
|
LAL SINGH Vs. GANGAN SINGH
|
February 4, 1976 |
|
LAMBA INDUSTRIES Vs. THE UNION OF INDIA (UOI), ETC.
|
July 14, 1976 |
|
LAXMI MACHINERY STORE Vs. STATE OF PUNJAB
|
October 13, 1976 |
|
M/S DAULAT INDUSTRIAL CORPORATION PVT. LTD., RAJPURA Vs. PUNJAB FINANCIAL CORPORATION, CHANDIGARH
|
January 24, 1976 |
|
M/S GAYDAY IRON & STEEL COMPANY, LIMITED, CALCUTTA Vs. MUNICIPAL COMMITTEE, AMRITSAR
|
October 18, 1976 |
|
M/S KEY CHAUDHRY AND COMPANY (P) LTD., JULLUNDUR Vs. M/S MADAN ROLLER FLOUR MILLS, JULLUNDUR
|
September 22, 1976 |
|
M/S RAM KUMAR JAGAT RAM Vs. JAI BHAGWAN AND OTHERS
|
February 11, 1976 |
|
M/S. BHAGWAT PARSHAD & COMPANY YAMUNANAGAR Vs. M/S. SUBHASH CHAND GOEL & COMPANY CHANDIGARH AND OTHERS
|
November 2, 1976 |
|
M/S. GURU NANAK TRUNK HOUSE, AMRITSAR Vs. M/S. CHANAN FINANCE AND CHIT FUND (P.) LIMITED, AMRITSAR AND OTHERS
|
February 24, 1976 |
|
M/S. PARVESH INDUSTRIES, LUDHANA AND ANOTHER Vs. M/S. JASWANT RAI THAPAR
|
April 26, 1976 |
|
M/S. SAKOW INDUSTRIES FARIDABAD (PVT.) LTD. NEW DELHI Vs. STATE BANK OF INDIA
|
August 9, 1976 |
|
MADAN LAL Vs. JOINT CHIEF SETTLEMENT COMMISSIONER
|
September 24, 1976 |
|
MAGNI SINGH Vs. MAHINDER SINGH
|
January 19, 1976 |
|
MAHABIR SINGH Vs. SUMITRA MIDHA AND ANR
|
August 13, 1976 |
|
MAHATMA HANS RAJ HIGH SCHOOL BHATINDA Vs. BHAGWAN DASS
|
October 19, 1976 |
|
MAINGAL Vs. KULWANT KAUR AND HARNAM SINGH
|
January 22, 1976 |
|
MAJOR RAMESH CHAND Vs. JETHA NAND SACHDEV
|
February 10, 1976 |
|
MANGAL SINGH Vs. NIHAL SINGH
|
August 18, 1976 |
|
MANGAL SINGH Vs. THE STATE OF PUNJAB
|
November 18, 1976 |
|
MANGAT RAM Vs. PREM CHAND
|
March 8, 1976 |
|
MANJIT SINGH Vs. MANOHAR LAL PESHAWARIA
|
November 23, 1976 |
|
MANNO Vs. HAZURA SINGH
|
November 4, 1976 |
|
MARKET COMMITTEE Vs. BRITISH INDIA CORPORATION LIMITED
|
September 2, 1976 |
|
MATU RAM Vs. GRAM PANCHAYAT MEHANDA
|
January 19, 1976 |
|
MESSRS THE JULLUNDUR EX-SERVICEMEN MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD, JULLUNDUR CITY Vs. THE GENERAL ASSURANCE SOCIETY LTD. AND ANOTHER
|
August 9, 1976 |
|
MEWA SINGH Vs. SARDARA SINGH
|
March 2, 1976 |
|
MEWA SINGH AND OTHERS Vs. DALIP SINGH AND OTHERS
|
February 19, 1976 |
|
MISHRI AND LALMAN Vs. FINANCIAL COMMISSIONER
|
November 9, 1976 |
|
MOHAN LAL Vs. FIRM UDHMI RAM TARA CHAND AND ANOTHER
|
September 10, 1976 |
|
MOHAN LAL JAISWAL DOCTOR ETC. Vs. SURJIT SINGH
|
January 16, 1976 |
|
MOHAN SINGH Vs. MOHINDER KAUR
|
November 1, 1976 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
April 22, 1976 |
|
MOHAN SINGH AND ANR. Vs. NIAMTI BAI AND ORS.
|
March 2, 1976 |
|
MOHANPUR EX-SERVICEMEN COOPERATIVE TENANTS FARMING SOCIETY LTD Vs. STATE OF HARYANA
|
May 12, 1976 |
|
MOHINDER PRAKASH Vs. HAQIQ SINGH
|
September 22, 1976 |
|
MOHINDER SINGH Vs. DILBAGH RAI
|
August 13, 1976 |
|
MOHINDER SINGH Vs. HAR KISHAN
|
September 15, 1976 |
|
MOHINDER SINGH Vs. JUDICIAL MAGISTRATE IST CLASS, LUDHIANA AND OTHERS
|
September 9, 1976 |
|
MOHINDRA SINGH SON OF S.B. RACHPAL SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
April 15, 1976 |
|
MOMAN AND JUGGA Vs. GURBACHAN SINGH
|
January 13, 1976 |
|
MOOL CHAND Vs. STATE OF HARYANA
|
January 9, 1976 |
|
MOOL CHAND Vs. PANNA LAL
|
February 9, 1976 |
|
MOOL RAJ JAIN Vs. M/S JAYNA ENGINEERING WORKS
|
November 3, 1976 |
|
MORINDA CO-OPERATIVE SUGAR MILLS LTD., MORINDA, DISTRICT RUPAR Vs. OM PARKASH JYOSTHI AND OTHERS
|
April 20, 1976 |
|
MST. BUI (DECEASED) REPRESENTED BY HER LEGAL, REPRESENTATIVES Vs. GURDIP SINGH (DECEASED) REPRESENTED BY HER LEGAL REPRESENTATIVES
|
February 18, 1976 |
|
MST. DANI AND ANR. Vs. NATHA SINGH, ETC.
|
January 21, 1976 |
|
MST. PIARO Vs. NATHA SINGH
|
December 10, 1976 |
|
MST. RADHA BAI Vs. DEVA RAM
|
September 21, 1976 |
|
MUKHTIAR KAUR Vs. GHULAB KAUR
|
November 4, 1976 |
|
MUNI LAL Vs. GOPI CHAND AND SONS
|
November 2, 1976 |
|
MUNICIPAL COMMITTEE, KARNAL Vs. SH. MEHLO RAM
|
January 21, 1976 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
February 6, 1976 |
|
MURTI BEHARI JI MAHARAJ, BIRAJMAN MANDIR SHRI BEHARI JI Vs. KANAHIYA LAL
|
September 21, 1976 |
|
N.C. TANDON Vs. THE STATE OF HARYANA
|
January 12, 1976 |
|
NAGAR PANCHAYAT Vs. MUNICIPAL COMMITTEE
|
March 5, 1976 |
|
NAGINA ANTU Vs. GRAM PANCHAYAT VILLAGE JHANJARPUR
|
February 9, 1976 |
|
NAHAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
June 29, 1976 |
|
NAHNU RAM Vs. RAM NARAIN SINGH
|
August 5, 1976 |
|
NARANJAN SINGH Vs. DPOI
|
July 30, 1976 |
|
NARINDER SINGH Vs. STATE
|
May 13, 1976 |
|
NARINDER SINGH Vs. STATE OF HARYANA
|
April 5, 1976 |
|
NARPAT SINGH Vs. ASSISTANT REGISTRAR
|
September 13, 1976 |
|
NETI ETC. Vs. STATE OF HARYANA ETC.
|
February 2, 1976 |
|
NIHAL SINGH Vs. STATE OF HARYANA
|
December 17, 1976 |
|
NIHALA SINGH Vs. SUPERINTENDING CANAL OFFICER
|
September 14, 1976 |
|
NIRANJAN DASS Vs. GURDIAL CHAND
|
January 23, 1976 |
|
NIRANJAN SINGH Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION
|
May 7, 1976 |
|
NORATA Vs. CH BALDEV SINGH
|
December 15, 1976 |
|
NUCHEM PLASTICS LTD Vs. STATE OF HARYANA
|
December 6, 1976 |
|
OM PARKASH Vs. JAGIR KAUR(DECEASED) AND ANOTHER
|
January 12, 1976 |
|
OM PARKASH GUPTA Vs. THE STATE
|
October 1, 1976 |
|
P R I WORKS, KHANNA Vs. DEVI DASS
|
January 23, 1976 |
|
PACCA AHRITIA ASSOCIATION Vs. AMAR NATH
|
November 2, 1976 |
|
PADMA WATTI, WIDOW OF AJUDHIA DASS Vs. HANS RAJ, ETC.
|
September 2, 1976 |
|
PANNA LAL Vs. SHRI DEVJIT
|
October 12, 1976 |
|
PARKASH CHAND Vs. STATE OF PUNJAB AND OTHERS
|
April 20, 1976 |
|
PARKASH CHAND Vs. STATE OF PUNJAB
|
August 2, 1976 |
|
PARKASH SINGH BAWA Vs. THE PUNJAB STATE AGRICULTURAL MARKETING BOARD, THROUGH ITS CHAIRMAN AND ANR.
|
December 16, 1976 |
|
PARTAP STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
October 18, 1976 |
|
PEER DIA Vs. MAN SINGH
|
September 29, 1976 |
|
PIRTHIPAL SINGH Vs. SMT. SURJIT KAUR ALIAS SARANJIT KAUR
|
September 21, 1976 |
|
PREET SINGH & SADA RAM Vs. CENTRAL CO-OPERATIVE BANK LTD , ROHTAK
|
December 15, 1976 |
|
PREM CHAND GUPTA Vs. STATE OF HARYANA
|
May 14, 1976 |
|
PREM EX-SERVICEMEN CO-OPERATIVE TENANTS FARMING SOCIETY LTD Vs. STATE OF HARYANA
|
December 20, 1976 |
|
PREM SINGH Vs. GRAM PANCHAYAT
|
March 4, 1976 |
|
PREM SINGH Vs. MANGAL SINGH
|
October 28, 1976 |
|
PREM SINGH AND KHEM SINGH Vs. BALOUR SINGH
|
January 15, 1976 |
|
PRITAM CHAND AND ORS. Vs. JAGDISH PARSHAD AND ORS.
|
October 5, 1976 |
|
PRITAM KAUR AND ORS. Vs. PAL SINGH AND ORS.
|
September 3, 1976 |
|
PRITAM SINGH Vs. P DIDAR SINGH
|
July 1, 1976 |
|
PRITAM SINGH Vs. SMT. VIDYA AND ANOTHER
|
August 26, 1976 |
|
PRITAM SINGH Vs. SARUP CHAND
|
January 5, 1976 |
|
PT. HAR SARUP Vs. MUNICIPALITY, KARNAL AND OTHERS
|
November 3, 1976 |
|
PURAN DEVI Vs. S GURNAM SINGH
|
April 27, 1976 |
|
PYARE LAL Vs. KAMLA RANI
|
February 26, 1976 |
|
R A BOGA Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX AMRITSAR
|
November 18, 1976 |
|
RADHA KISHAN Vs. RAJA RAM AND ANOTHER
|
February 17, 1976 |
|
RAGHBIR SINGH Vs. THE REGISTRAR AND OTHERS
|
May 14, 1976 |
|
RAGHBIR SINGH AND NIRANJAN SINGH Vs. STATE OF PUNJAB
|
July 12, 1976 |
|
RAGHIBIR DASS CHE(SIC)A MAHANT HIRA DASS AND ANOTHER Vs. CHARAN DAS AND OTHERS
|
August 10, 1976 |
|
RAGHPAT RAI AND OTHERS Vs. SMT. GURDEV KAUR AND OTHERS
|
October 13, 1976 |
|
RAJ KUMAR Vs. SATISHWAR DAYAL AND OTHERS
|
February 10, 1976 |
|
RAJESHWARI RANI PATHAK Vs. NIRJA GULERI
|
October 27, 1976 |
|
RAJWANT SINGH Vs. MAJOR SUKHDEV SINGH
|
September 15, 1976 |
|
RAM CHAND Vs. LACHHMAN
|
March 24, 1976 |
|
RAM JAS SINGH Vs. ISHER SINGH
|
July 13, 1976 |
|
RAM KALA Vs. ASSISTANT DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB ROHTAK
|
December 15, 1976 |
|
RAM KALA ETC. Vs. STATE OF HARYANA AND ANR.
|
July 8, 1976 |
|
RAM KAUR Vs. SAUDAGAR SINGH
|
September 27, 1976 |
|
RAM KISHAN Vs. HARDAMAN SINGH
|
November 22, 1976 |
|
RAM NATH Vs. STATE OF PUNJAB
|
April 30, 1976 |
|
RAM NIWAS Vs. NIHAL CHAND
|
January 13, 1976 |
|
RAM SINGH Vs. BHUPINDER SINGH MALIK
|
October 29, 1976 |
|
RAMESH CHANDER AND OTHERS Vs. CHANDIGARH ADMINISTRATION
|
August 19, 1976 |
|
RAMISHAR LAL Vs. MUNICIPAL COMMITTEE KAPURTHALA
|
November 9, 1976 |
|
RANBIR DEV MEHTA Vs. STATE
|
April 1, 1976 |
|
RANJIT SINGH Vs. JITO
|
March 4, 1976 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 12, 1976 |
|
RANMAL Vs. MANIA
|
August 23, 1976 |
|
RATTAN CHAND KARWA Vs. BHAGWAT PARSHAD
|
March 26, 1976 |
|
RATTAN SINGH Vs. STATE OF PUNJAB
|
April 23, 1976 |
|
RATTAN SNIGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
March 10, 1976 |
|
RATTI RAM Vs. STATE OF HARYANA
|
October 19, 1976 |
|
RAVINDER KUMAR Vs. KAMAL KANTA
|
February 17, 1976 |
|
RAVINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
December 1, 1976 |
|
RAVINDER NATH Vs. MADAN GOPAL
|
August 26, 1976 |
|
RIKHI RAM Vs. SADA RAM
|
September 6, 1976 |
|
RIKHI RAM Vs. VIRSE RAM
|
December 2, 1976 |
|
RODAMAL LALCHAND Vs. COMMISSIONER OF INCOME TAX
|
November 3, 1976 |
|
RULIA RAM Vs. MANGAT RAM
|
January 16, 1976 |
|
RUP CHAND Vs. GRAM PANCHAYAT, PAKHO KALAN
|
April 26, 1976 |
|
S S DHAWAN Vs. STATE OF PUNJAB
|
January 21, 1976 |
|
SADASUKH Vs. SOHAN LAL
|
September 22, 1976 |
|
SADHU RAM Vs. RAM MURTI
|
February 12, 1976 |
|
SADHU RAM Vs. STATE OF HARYANA
|
February 3, 1976 |
|
SADHU RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 11, 1976 |
|
SADHU RAM JAIN Vs. STATE OF PUNJAB
|
November 4, 1976 |
|
SAHI RAM Vs. DIRECTOR OF PANCHAYATS, HARYANA
|
September 10, 1976 |
|
SAHIB CHAND AGRICULTURAL SERVICE SOCIETY Vs. KULWANT KAUR
|
August 4, 1976 |
|
SAHIB SINGH Vs. FINANCIAL COMMISSIONER (TAXATION) PUNJAB
|
May 10, 1976 |
|
SAJJAN SINGH Vs. GANGA RAM
|
January 23, 1976 |
|
SAMANDER ALIAS MOHINDER Vs. MAYA SINGH
|
February 19, 1976 |
|
SAMIR SINGH Vs. UJAGAR SINGH
|
February 18, 1976 |
|
SAMPAT Vs. STATE OF HARYANA
|
July 19, 1976 |
|
SAMPURAN SINGH Vs. LABH SINGH
|
July 7, 1976 |
|
SANTOKH SINGH Vs. SHRI HARNAM SINGH
|
January 13, 1976 |
|
SANTOSH KUMAR CHANDER SHEIKHAR Vs. STATE OF PUNJAB
|
December 17, 1976 |
|
SARBJEET SINGH Vs. KHUSHI RAM
|
January 16, 1976 |
|
SARDAR MOHAMMAD Vs. STATE OF HARYANA
|
March 25, 1976 |
|
SARDAR SINGH Vs. COLLECTOR, SONEPAT
|
November 1, 1976 |
|
SARUP RAM Vs. STATE OF HARYANA
|
December 3, 1976 |
|
SARVINDER SINGH AND ANR. Vs. THE STATE
|
September 8, 1976 |
|
SARWAN SINGH Vs. ADDITIONAL DIRECTOR
|
April 21, 1976 |
|
SATJIT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
August 31, 1976 |
|
SATPAL SINGH AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
October 7, 1976 |
|
SECRETARY TO GOVERNMENT Vs. BLOCK SAMITI MACHHIWARA
|
July 19, 1976 |
|
SECRETARY TO GOVT PUNJAB REVENUE DEPTT CHANDIGARH Vs. JAGAR SINGH
|
November 3, 1976 |
|
SHAKONTLA DEVI Vs. UNION OF INDIA (UOI)
|
January 12, 1976 |
|
SHANGARA SINGH Vs. JAI SINGH
|
July 13, 1976 |
|
SHASHI BHUSHAN GUPTA Vs. TARA CHAND CHANDHANI
|
November 24, 1976 |
|
SHEO NARAIN Vs. SHRIMATI MEGH MALA JAIN
|
November 4, 1976 |
|
SHIV DAYAL DHIMAN Vs. HAVELI RAM
|
February 19, 1976 |
|
SHIV DUTT RAI KADAR NATH Vs. KEDAR NATH
|
September 15, 1976 |
|
SHIV NARAIN KHANNA Vs. COMMISSIONER OF INCOME-TAX
|
October 7, 1976 |
|
SHIV PRAKASH SETH Vs. COMMISSIONER OF INCOME-TAX
|
December 10, 1976 |
|
SHIVCHARAN SINGH MADAN LAL Vs. STATE OF PUNJAB
|
February 10, 1976 |
|
SHRI ARJAN SINGH Vs. STATE OF PUNJAB
|
March 22, 1976 |
|
SHRI G.L. BHANDARI Vs. STATE (U.T. CHANDIGARH)
|
April 6, 1976 |
|
SHRI HARBANS SINGH TULI Vs. AJIT SINGH JOHAL AND OTHERS
|
August 6, 1976 |
|
SHRI JUG LAL Vs. THE STATE OF HARYANA AND ANOTHER
|
January 20, 1976 |
|
SHRI RAM DUTTA GUPTA Vs. THE FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH
|
July 28, 1976 |
|
SHRI RAM LUBHAYA Vs. KANSHI RAM
|
November 24, 1976 |
|
SHRIMATI HAR KAUR Vs. PARMAL AND RAGHBIR SINGH
|
August 9, 1976 |
|
SHRIMATI PURAN DEVI ALIAS PURO Vs. HARJIT KAUR AND ANR
|
August 6, 1976 |
|
SIC)RM GOBIND RAM DAYAL DASS AND COMPANY YAMUNANAGAR AND OTHERS Vs. SITA DEVI ALIAS SITA RANI SALUJA
|
September 20, 1976 |
|
SIKANDAR KAUR Vs. BHAGWANT SINGH
|
January 9, 1976 |
|
SIRI RAM NAGPAL Vs. LAL CHAND
|
October 13, 1976 |
|
SMT. KIRNA DEVI Vs. M.M. BERRY
|
October 19, 1976 |
|
SMT. MANGLI Vs. BHAGAT RAM AND OTHERS
|
September 30, 1976 |
|
SMT. PRITAM KAUR Vs. HARBANS SHARMA
|
November 4, 1976 |
|
SOHAN LAL MEHTA Vs. SHIV DASS MEHTA
|
February 17, 1976 |
|
SOHAN SINGH Vs. S S JAIN GIRLS SCHOOL COMMITTEE (REGD ) LUDHIANA
|
December 1, 1976 |
|
SOM NATH SOOD Vs. KALU RAM
|
January 5, 1976 |
|
STATE Vs. ACHHRU RAM
|
April 27, 1976 |
|
STATE Vs. PREM NATH
|
October 25, 1976 |
|
STATE BANK OF INDIA Vs. SAKOW INDUSTRIES FARIDABAD PVT LTD
|
May 10, 1976 |
|
STATE BANK OF INDIA Vs. MR. KULJIT SINGH NEELAM SOLE PROPRIETOR M/S KEMIDIES PHARMACEUTICAL AND SURGICAL COMPANY INDUSTRIAL ESTATE RAJPURA AND OTHERS
|
September 7, 1976 |
|
STATE OF HARYANA Vs. SHRI DALIP SINGH AND ANOTHER
|
September 1, 1976 |
|
STATE OF HARYANA Vs. MANGAT RAM
|
July 12, 1976 |
|
STATE OF HARYANA Vs. REDHEY SHYAM
|
July 20, 1976 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
August 2, 1976 |
|
STATE OF HARYANA Vs. NANU MAL AMAR NATH
|
August 2, 1976 |
|
STATE OF PUNJAB Vs. ANANT RAM
|
August 12, 1976 |
|
STATE OF PUNJAB Vs. TEJA SINGH
|
February 16, 1976 |
|
STATE OF PUNJAB Vs. DARA
|
January 14, 1976 |
|
STATE OF PUNJAB Vs. SOHAN
|
January 28, 1976 |
|
STATE OF PUNJAB Vs. SHIV DARSHAN KUMAR RAVI KUMAR
|
August 12, 1976 |
|
STATE OF PUNJAB Vs. ROSHNAI RAM AND ORS.
|
March 2, 1976 |
|
STATE OF PUNJAB Vs. BUDH PARKASH
|
March 17, 1976 |
|
STATE OF PUNJAB Vs. SHRI KARTAR SINGH GREWAL
|
October 21, 1976 |
|
STATE OF PUNJAB Vs. RATTAN CHAND
|
January 30, 1976 |
|
STATE OF PUNJAB Vs. MAUJI
|
November 10, 1976 |
|
STATE OF PUNJAB Vs. NOOR JAMAL
|
March 8, 1976 |
|
STATE OF PUNJAB THROUGH SECRETARY TO GOVT. PUNJAB P.W.D. B. AND ANR. Vs. RAUNAK SINGH AND ORS.
|
April 5, 1976 |
|
SUCHA SINGH Vs. KRISHAN GOPAL
|
January 27, 1976 |
|
SUCHA SINGH Vs. GURDIAL SINGH
|
August 6, 1976 |
|
SUKHDEV RAJ Vs. PRESIDING OFFICER LABOUR COURT
|
April 29, 1976 |
|
SUKHDEV SINGH ALIAS SUKHA SINGH Vs. S.D.M. PATTI ETC.
|
July 1, 1976 |
|
SURAT SINGH Vs. RAM PHAL
|
February 3, 1976 |
|
SURESH KUMAR Vs. BHIM SAIN
|
October 29, 1976 |
|
SURINDER KUMAR Vs. HARBHAJAN SINGH
|
March 9, 1976 |
|
SURINDER KUMAR Vs. STATE OF PUNJAB
|
May 13, 1976 |
|
SURINDERA RICE AND GENERAL MILLS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
December 7, 1976 |
|
SURJIT SINGH Vs. THE STATE OF PUNJAB
|
January 9, 1976 |
|
SURJIT SINGH Vs. THE STATE OF PUNJAB
|
June 4, 1976 |
|
SURTA Vs. KALU RAM
|
October 12, 1976 |
|
T N MAHAJAN Vs. JANTA STEEL AND METAL CO-OP INDUSTRIAL SOCIETY LTD
|
May 3, 1976 |
|
TARSEM LAL SHAM LAL Vs. ASSESSING AUTHORITY
|
September 20, 1976 |
|
TEJINDER PAUL MANN Vs. STATE OF HARYANA
|
December 16, 1976 |
|
TEJWANT RAI Vs. STATE OF HARYANA
|
September 22, 1976 |
|
TEL RAM Vs. GRAM SABHA MANAKPUR
|
August 9, 1976 |
|
THAKAR JATINDER SINGH Vs. STATE OF HARYANA
|
December 17, 1976 |
|
THAKUR SINGH Vs. INDER SINGH
|
March 22, 1976 |
|
THANDI RAM AND OTHER Vs. BANARSI DASS AND OTHERS
|
March 8, 1976 |
|
THE BRITISH INDIA CORPORATION LTD. NEW EGERTON WOOLLEN MILLS BRANCH Vs. THE STATE OF PUNJAB ETC.
|
July 8, 1976 |
|
THE KARNAL CO-OPERATIVE FARMERS SOCIETY LTD. Vs. GRAM PANCHAYAT AND ORS.
|
March 9, 1976 |
|
THE KARNAL CO-OPERATIVE FARMERS SOCIETY LTD. Vs. GRAM PANCHAYAT PEHOWA AND OTHERS
|
May 10, 1976 |
|
THE MANAGING COMMITTEE OF THE PATTI PRIMARY CO-OPERATIVE LAND MORTGAGE BANK LTD. PATTI Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 30, 1976 |
|
THE MUNICIPAL COMMITTEE, AMRITSAR Vs. M/S. KISHAN CHAND HARI RAM
|
February 12, 1976 |
|
THE POST GRADUATE INSTITUTE Vs. GHAZIABAD TEXTILES NAVA GANJ
|
January 6, 1976 |
|
THE PUNJAB AND SIND BANK LTD. Vs. SHRI ROSHAN LAL GUPTA AND ORS.
|
March 12, 1976 |
|
THE PUNJAB RAJASTHAN GOODS CAREER, FAZILKA AND OTHERS Vs. ONKAR MAL AND OTHERS
|
January 6, 1976 |
|
THE PUNJAB UNIVERSITY CHANDIGARH Vs. SUBASH CHANDER AND ANOTHER
|
September 7, 1976 |
|
THE STATE OF HARYANA Vs. KISHAN CHAND
|
August 12, 1976 |
|
TILAK RAJ ARORA Vs. SARBJEET KAUR
|
October 12, 1976 |
|
TODAR MAL Vs. COMMISSIONER OF INCOME-TAX
|
October 11, 1976 |
|
TRUE LINES INDIA INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
|
November 26, 1976 |
|
TULSAN Vs. GURBAKHSH SINGH
|
July 8, 1976 |
|
UJAGGAR SINGH Vs. BHAG SINGH AND ORS
|
August 6, 1976 |
|
UJJAGAR SINGH Vs. COMMITTEE OF THE MANAGEMENT OF THE GURDWARA
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March 3, 1976 |
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UKSI COOPERATIVE AGRICULTURAL SERVICE SOCIETIES UKSI Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, PACKAGE PROGRAMME, LUDHIANA
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October 26, 1976 |
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UMED SINGH Vs. RISALDAR MAJOR BHIM SINGH ETC
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February 27, 1976 |
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UNION OF INDIA Vs. RAJESH KUMAR AND OTHERS
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January 7, 1976 |
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UNION OF INDIA Vs. PARKASH LAL
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October 27, 1976 |
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UNION OF INDIA AND OTHERS Vs. MAJOR BAKASHI CHAND KATOCH AND ANOTHER
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February 18, 1976 |
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USHMAN Vs. INDERJIT
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September 2, 1976 |
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VIDYA SAGAR OSWAL Vs. COMMISSIONER OF INCOME-TAX
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September 27, 1976 |
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VINOD KUMAR Vs. HARBANS SINGH AZAD
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November 18, 1976 |
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VOLUNTARY LIQUIDATOR BHARAT TRADERS LTD Vs. RATTAN SINGH
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November 1, 1976 |
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WING COMMANDER J.S. SODHI Vs. LT. CO. I.S. DEOL AND ANR.
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July 6, 1976 |
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Y K BHATIA Vs. STATE OF HARYANA
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September 23, 1976 |
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ZORA SINGH Vs. BUDH RAM AND OTHERS
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January 5, 1976 |