|
AAS KAUR Vs. STATE OF PUNJAB
|
May 13, 1975 |
|
AJIT SINGH Vs. TARLOCHAN SINGH
|
August 20, 1975 |
|
AJIT SINGH Vs. THE DIRECTOR REHABILITATION (RURAL) PEPSU PATIALA CUM CUSTODIAN AND OTHERS
|
February 19, 1975 |
|
AJMER SINGH ETC Vs. FINANCIAL COMMISSIONER, PUNJAB ETC
|
April 15, 1975 |
|
AJMER SINGH ETC Vs. BEHAL SINGH ETC
|
April 30, 1975 |
|
AMAR NATH Vs. MUL RAJ
|
January 27, 1975 |
|
AMAR NATH Vs. MUL RAJ
|
February 28, 1975 |
|
AMAR NATH Vs. PARKASH DEVI
|
November 20, 1975 |
|
AMAR SINGH Vs. MOHINDER SINGH
|
December 10, 1975 |
|
AMRIK SINGH P C S Vs. SURJIT KAUR
|
April 7, 1975 |
|
AMRIT LAL Vs. PHOOL CHAND
|
October 27, 1975 |
|
AMRIT VANASPATI COMPANY LIMITED AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
May 9, 1975 |
|
ANAND SWAROOP Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1975 |
|
ASTAILA Vs. NAJUMA AND ANR
|
July 14, 1975 |
|
ATMA RAM AND OTHERS Vs. KANWAR MAHINDER SINGH AND OTHERS
|
November 21, 1975 |
|
ATMA SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 24, 1975 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 2, 1975 |
|
AVTAR SINGH AND ANOTHER Vs. SMT. KAMLESH KALIA AND OTHER
|
July 14, 1975 |
|
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
|
January 16, 1975 |
|
B R GULIANI Vs. PUNJAB AND HARYANA HIGH COURT
|
March 13, 1975 |
|
B.R. KAPUR Vs. UNION OF INDIA (UOI) ETC.
|
May 17, 1975 |
|
BABU RAM Vs. ROSHAN LAL
|
September 8, 1975 |
|
BABU RAM Vs. SADHU SINGH
|
March 3, 1975 |
|
BACHAN SINGH AND BARU Vs. GRAM PANCHAYAT OF VILLAGE GURNALA
|
November 12, 1975 |
|
BADLU RAM Vs. REGISTRAR
|
May 14, 1975 |
|
BAGH SINGH Vs. STATE OF PUNJAB
|
March 21, 1975 |
|
BAGHER SINGH AND ANR. Vs. TEJA SINGH AND ORS.
|
July 15, 1975 |
|
BAIJ NATH Vs. STATE OF PUNJAB
|
January 15, 1975 |
|
BAKHSHISH SINGH Vs. KEWAL SINGH AND OTHERS
|
January 17, 1975 |
|
BAKSHI CHAMAN LAL (DECEASED) Vs. SMT. AMRIT KAUR
|
March 5, 1975 |
|
BAKSHISH SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 8, 1975 |
|
BALBIR SINGH Vs. HARDEEP SINGH
|
April 28, 1975 |
|
BALBIR SINGH AND ANR. Vs. DARSHAN KAUR, ETC.
|
November 10, 1975 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
April 15, 1975 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
October 17, 1975 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 14, 1975 |
|
BALVINDER SINGH Vs. SMT. SURINDER KAUR
|
August 11, 1975 |
|
BALWANT SINGH Vs. BALDEV RAJ SINGH
|
March 17, 1975 |
|
BALWINDER KUMAR Vs. GURU NANAK UNIVERSITY AMRITSAR
|
May 1, 1975 |
|
BANARSI DAS Vs. PADMA WATI
|
April 25, 1975 |
|
BANARSI DASS Vs. FAQIR CHAND
|
July 9, 1975 |
|
BANARSI DASS Vs. STATE OF PUNJAB
|
July 21, 1975 |
|
BANARSI DASS - LANDLORD Vs. SURRINDER KUMAR
|
July 17, 1975 |
|
BANT SINGH Vs. STATE OF PUNJAB
|
May 8, 1975 |
|
BANT SINGH Vs. MAN SINGH
|
September 3, 1975 |
|
BASANT KAUR AND ANOTHER Vs. SMT. GURDYALO
|
August 6, 1975 |
|
BEAS PROJECT ADMINISTRATION Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 1975 |
|
BEHARI LAL UPPAL Vs. SAWAN SINGH AND ANOTHER
|
February 6, 1975 |
|
BHAGAT SINGH Vs. STATE OF PUNJAB
|
March 24, 1975 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
February 21, 1975 |
|
BHAGWAN SINGH ETC. Vs. THE STATE OF PUNJAB AND ANR.
|
July 1, 1975 |
|
BHAL SINGH MALIK Vs. DR. NAZAR SINGH AND ANOTHER
|
December 24, 1975 |
|
BHARAT SINGH Vs. STATE OF HARYANA
|
May 21, 1975 |
|
BIKRAMJTIT SINGH PAUL Vs. JASWANT SINGH
|
November 5, 1975 |
|
BISHAN SINGH Vs. AMARJIT SINGH AND OTHER
|
July 15, 1975 |
|
BOOTA SINGH Vs. STATE OF HARYANA
|
October 22, 1975 |
|
BOTH RAM Vs. MATHRA DASS
|
November 19, 1975 |
|
BUBU RAM Vs. CHARAN DASS AND ANR.
|
September 9, 1975 |
|
CHAMAN LAL BHUTANI Vs. THE FINANCIAL COMMISSIONER (REVENUE), HARYANA, CHANDIGARH, AND OTHERS
|
February 6, 1975 |
|
CHAMAN LAL DECEASED Vs. SMT. AMRIT KAUR
|
May 5, 1975 |
|
CHAND KAUR ETC Vs. FINANCIAL COMMISSIONER, PLANNING, PUNJAB, CHANDIGARH ETC
|
April 15, 1975 |
|
CHAND PARKASH Vs. STATE OF PUNJAB
|
November 14, 1975 |
|
CHANDER AND ANOTHER Vs. THE STATE OF HARYANA
|
August 20, 1975 |
|
CHANDER BHAN Vs. DEVI DASS
|
February 5, 1975 |
|
CHANDI RAM Vs. STATE OF HARYANA
|
March 23, 1975 |
|
CHANDI RAM SON OF SHRI THANDU RAM ETC. Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT OF HARYANA, IRRIGATION DEPARTMENT
|
March 25, 1975 |
|
CHANDU RAM Vs. FINANCIAL COMMISSIONER, PUNJAB ETC
|
April 1, 1975 |
|
CHARAN SINGH Vs. KULWINDER KAUR
|
October 3, 1975 |
|
CHATAR SAIN Vs. BISHAN LAL
|
July 17, 1975 |
|
CHATRU Vs. PARKASH CHAND
|
August 1, 1975 |
|
CHATTAR SINGH, ETC. Vs. THE STATE OF PUNJAB AND ORS.
|
November 20, 1975 |
|
CHAUDHARY DEVKI NANDAN Vs. AMAR NATH GROVER
|
July 9, 1975 |
|
CHAUDHARY ISHWAR SINGH Vs. CHAUDHARY DIAL
|
August 4, 1975 |
|
CHAUDHARY LAL Vs. STATE
|
September 1, 1975 |
|
CHHAJJA SINGH Vs. STATE OF HARYANA
|
September 18, 1975 |
|
CHHAJJU Vs. VED PARKASH
|
July 30, 1975 |
|
CHHAJU RAM Vs. TULSI DASS AND ANOTHER
|
July 28, 1975 |
|
CHHOTA SINGH Vs. JIT SINGH
|
February 27, 1975 |
|
COLONEL HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR Vs. UNION OF INDIA
|
March 26, 1975 |
|
COMMISSIONER OF INCOME TAX HARYANA Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
|
April 15, 1975 |
|
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL PYARE LAL
|
July 3, 1975 |
|
CONTROLLER OF STORES Vs. KAPOOR TEXTILE AGENCIES
|
January 24, 1975 |
|
DALIP SINGH ETC Vs. ASSISTANT DIRECTOR, CONSOLIDATION OF HOLDINGS, ROHTAK ETC
|
April 7, 1975 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
August 22, 1975 |
|
DARBARA SINGH Vs. DEPUTY COMMISSIONER
|
August 27, 1975 |
|
DAROPTI WIFE OF SHRI DAYA RAM Vs. CHANDGI RAM SON OF PHUL CHAND ETC.
|
January 31, 1975 |
|
DARSHAN LAL Vs. OM PARKASH
|
July 9, 1975 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 31, 1975 |
|
DAVID APPAJI Vs. SHANTI DEVI ALIAS KRISHNA KUMARI - LANDLADY
|
July 10, 1975 |
|
DAYA AGGARWAL Vs. SOHAN LAL
|
August 28, 1975 |
|
DAYA NAND KALU Vs. STATE OF HARYANA
|
December 9, 1975 |
|
DEEP CHAND AND ETC Vs. STATE OF HARYANA
|
March 13, 1975 |
|
DEEP CHAND RELAN Vs. OM FARKASH
|
July 15, 1975 |
|
DES RAJ Vs. MOHAN BAHADUR AND ANOTHER
|
February 10, 1975 |
|
DEV RAJ BAWA Vs. OM PARKASH GUPTA AND ORS.
|
January 15, 1975 |
|
DEVINDER KAUR Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA
|
March 13, 1975 |
|
DEWAN SINGH Vs. KAILASH WATI
|
October 16, 1975 |
|
DHANNA MAL SEHAJ RAM Vs. STATE OF PUNJAB
|
February 14, 1975 |
|
DHARA Vs. PUNJAB STATE
|
November 13, 1975 |
|
DHARAM PAL Vs. SHRI BAGICHA SINGH
|
July 16, 1975 |
|
DHARAM PAUL JOSHI Vs. STATE OF HARYANA ETC.
|
May 13, 1975 |
|
DHARSHAN LAL Vs. THE STATE OF PUNJAB
|
February 20, 1975 |
|
DHIAN DASS Vs. SOHAN SINGH
|
November 21, 1975 |
|
DIN DAYAL Vs. STATE OF HARYANA
|
April 18, 1975 |
|
DIN DAYAL MAHADEV PARSHAD MAHAVIR Vs. MARKET COMMITTEE
|
March 21, 1975 |
|
DINU Vs. NASIB KHAN
|
June 30, 1975 |
|
DR. (MRS.) IQBAL KAUR SANDHU Vs. GURU NANAK UNIVERSITY AMRITSAR AND OTHERS
|
March 4, 1975 |
|
DR. JAGMOHAN SINGH Vs. SMT. BIMLA DEVI
|
July 15, 1975 |
|
DR. MRS. PERMINDER KAUR Vs. THE STATE OF PUNJAB, ETC.
|
March 19, 1975 |
|
DULI CHAND Vs. STATE OF HARYANA AND ORS.
|
September 5, 1975 |
|
DURGA RAM Vs. STATE OF HARYANA
|
July 4, 1975 |
|
EASTERN COMMERCIAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
March 18, 1975 |
|
FAQIR CHAND DHOBI Vs. MOHINDER KAUR
|
September 2, 1975 |
|
FAQIR CHAND MALHAN Vs. JAGDISH RAM
|
October 16, 1975 |
|
FIRM BHAGWAN DASS LABHU RAM AND CO Vs. C K INDUSTRIES
|
October 22, 1975 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
May 17, 1975 |
|
GANDA SINGH Vs. SURAIN SINGH (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES
|
July 10, 1975 |
|
GANESH DASS Vs. JOGA SINGH AND ANR
|
July 17, 1975 |
|
GARIB DASS Vs. THE STATE OF PUNJAB, ETC.
|
October 6, 1975 |
|
GELA RAM ETC. Vs. KAILASH NATH AND ORS.
|
December 22, 1975 |
|
GIAN CHAND Vs. TIRATH RAM GUPTA AND ANR
|
December 1, 1975 |
|
GOPI CHAND Vs. GULAB SINGH
|
November 26, 1975 |
|
GOPI RAM Vs. STATE OF PUNJAB
|
December 12, 1975 |
|
GORDHAN DASS Vs. TILAK CHAND AHUJA
|
July 30, 1975 |
|
GRAM PANCHAYAT DEKA FATEH SINGH TEHSIL GULHA, DISTRICT KARNAL AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
May 2, 1975 |
|
GRAM PANCHAYAT VILLAGE BHAGAN Vs. DHARAM SINGH
|
January 14, 1975 |
|
GULZAR SINGH Vs. DEPUTY COMMISSIONER
|
August 11, 1975 |
|
GURCHARAN SINGH Vs. NIHAL KAUR ETC
|
September 30, 1975 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
July 15, 1975 |
|
GURDIAL SINGH Vs. THE STATE OF PUNJAB, ETC.
|
November 4, 1975 |
|
GURDIAL SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 28, 1975 |
|
GURDIT SINGH Vs. SHANKAR LAL MISRA
|
July 15, 1975 |
|
GURNAM KAUR AND ANR. Vs. PURAN SINGH ETC.
|
August 14, 1975 |
|
GURU NANAK UNIVERSITY Vs. IQBAL KAUR SANDHU
|
May 17, 1975 |
|
H L SIBAL Vs. COMMISSIONER OF INCOME-TAX
|
July 15, 1975 |
|
HAKIM RAI Vs. NAND LAL
|
July 9, 1975 |
|
HANS RAJ Vs. MURARI LAL AND ANR
|
December 1, 1975 |
|
HAR KAUR Vs. GURMIT SINGH
|
February 6, 1975 |
|
HARBANS KAUR Vs. KHARAITI LAL AND ANR
|
December 2, 1975 |
|
HARBHAGWAN SINGH Vs. STATE OF HARYANA
|
February 5, 1975 |
|
HARBHAJAN SINGH AND OTHERS Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
|
October 16, 1975 |
|
HARBHAJAN SINGH GREWAL Vs. STATE OF PUNJAB
|
October 6, 1975 |
|
HARBHAJAN SINGH SODHI Vs. RANBIR SINGH
|
August 5, 1975 |
|
HARCHAND SINGH Vs. HARBANS SINGH AND OTHERS
|
July 15, 1975 |
|
HARCHARAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 1, 1975 |
|
HARDATT SINGH Vs. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER
|
August 25, 1975 |
|
HARI CHAND Vs. HANS RAJ
|
April 7, 1975 |
|
HARI KISHAN CHELA DAYA SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
April 21, 1975 |
|
HARI KISHAN UDASI Vs. JAWALA DASS
|
July 14, 1975 |
|
HARI NIRANJAN AND ANR Vs. RAM RATTAN
|
July 9, 1975 |
|
HARI RAM Vs. THE STATE OF HARYANA
|
June 10, 1975 |
|
HARI SINGH Vs. PURAN SINGH
|
October 27, 1975 |
|
HARI SINGH AND ANOTHER Vs. MELA RAM AND ANOTHER
|
October 23, 1975 |
|
HARIKISHAN SINGH Vs. DOGAR RAM
|
November 19, 1975 |
|
HARINDER SINGH BRAR BANS BAHADUR COL H H RAJA SIR Vs. UNION OF INDIA
|
March 26, 1975 |
|
HARISH CHANDRA BHATNAGAR Vs. CHUNI LAL KALAIGAR
|
October 7, 1975 |
|
HARJAS RAI Vs. HARI SAROOP
|
July 16, 1975 |
|
HARMOHINDER SINGH Vs. SMT. SUKHAM PREET KAUR
|
August 26, 1975 |
|
HARNAM SINGH Vs. AMRIK SINGH
|
July 8, 1975 |
|
HARYANA CO-OPERATIVE SUGAR MILLS LTD Vs. JOINT HINDU FAMILY FIRM STYLED AS GUPTA DRUM SUPPLY
|
September 12, 1975 |
|
HAZARA SINGH Vs. ATTAR KAUR
|
July 2, 1975 |
|
HAZARA SINGH Vs. STATE OF PUNJAB
|
May 7, 1975 |
|
HAZARA SINGH Vs. SMT. AMAR KAUR
|
April 11, 1975 |
|
HAZUR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
September 3, 1975 |
|
HAZURA SINGH Vs. SUB-DIVISIONAL OFFICER (C) MUKTSAR
|
January 15, 1975 |
|
HIGH COURT Vs. S K MATHUR COMMISSIONER OF INCOME-TAX
|
July 15, 1975 |
|
INDER NATH BASSI Vs. SUB-DIVISIONAL MAGISTRATE EXECUTIVE MAGISTRATE FIRST
|
July 16, 1975 |
|
INDER SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS ETC
|
April 3, 1975 |
|
INDER SINGH Vs. KARNAIL SINGH
|
July 17, 1975 |
|
INDERJIT CHAUDHRY, EXCISE INSPECTOR Vs. THE STATE OF PUNJAB, THROUGH SECRETARY TO GOVERNMENT ETC.
|
March 18, 1975 |
|
INDIAN OIL CORPORATION LIMITED Vs. UNION TERRITORY OF CHANDIGARH
|
March 7, 1975 |
|
INSPECTOR-GENERAL OF POLICE ETC. Vs. AMRIK SINGH
|
July 24, 1975 |
|
IQBAL SINGH Vs. THE TRADERS BANK LIMITED
|
December 2, 1975 |
|
J G KOHLI Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
|
August 25, 1975 |
|
JABAR SINGH Vs. SHADI
|
January 14, 1975 |
|
JAGAN NATH Vs. RADHA KISHAN
|
November 28, 1975 |
|
JAGDEV SINGH Vs. THE AMRITSAR IMPROVEMENT TRUST, AMRITSAR AND ANOTHER
|
December 5, 1975 |
|
JAGDISH PARSHAD Vs. SHRI KANHAYA LAL ETC.
|
July 31, 1975 |
|
JAGIR SINGH Vs. FINANCIAL COMMISSIONER
|
February 12, 1975 |
|
JAGMOHAN MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1975 |
|
JAGMOHAN SINGH Vs. BIMLA DEVI
|
August 6, 1975 |
|
JAGNANDAN SINGH Vs. UNION OF INDIA
|
January 17, 1975 |
|
JAI SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 21, 1975 |
|
JANGIR KAUR Vs. EXECUTIVE MAGISTRATE IST CLASS
|
November 25, 1975 |
|
JANGIR KAUR AND ANOTHER Vs. BHURA SINGH
|
February 20, 1975 |
|
JANTA VIDYA MANDIR GANPAT RAI RASIWASIA COLLEGE Vs. KURUKSHETRA UNIVERSITY THROUGH ITS REGISTRAR AND ORS.
|
February 11, 1975 |
|
JASMIT DHINGRA Vs. GOVERDHAN DASS
|
August 28, 1975 |
|
JASWANT SINGH Vs. BALBIR SINGH
|
July 22, 1975 |
|
JASWANT SINGH AND ANOTHER Vs. THE STATE OF HARYANA
|
August 27, 1975 |
|
JIT SINGH Vs. KARNAIL SINGH
|
February 27, 1975 |
|
JOGINDER KAUR Vs. SARASWATI DEVI
|
August 8, 1975 |
|
JOINT HINDU FAMILY TRADING FIRM (REGD FIRM) MATU RAM PURAN CHAND Vs. FIRM BANSI DHAR DALAL
|
December 17, 1975 |
|
JUGAL KISHORE Vs. REVENUE COMMISSIONER ETC
|
April 11, 1975 |
|
JUGAL KISHORE AND ANOTHER Vs. SHRI DWARKA DAS
|
July 11, 1975 |
|
KAPOOR SINGH NIDHAN SINGH Vs. STATE OF HARYANA
|
January 17, 1975 |
|
KAPUR CBAND Vs. GOVARDHAN LAL
|
November 4, 1975 |
|
KARAM CHAND Vs. ROSHAN LAL
|
July 17, 1975 |
|
KARAM SINGH GREWAL Vs. THE STATE OF PUNJAB ETC.
|
April 7, 1975 |
|
KARAN SINGH Vs. DEPUTY COMMISSIONER
|
April 10, 1975 |
|
KARAN SINGH ETC. Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA THROUGH REGISTRAR AND ORS.
|
September 24, 1975 |
|
KASHMIRA SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
March 31, 1975 |
|
KESRI SODA WATER FACTORY AND SWEET SHOP Vs. STATE OF PUNJAB
|
November 4, 1975 |
|
KIDAR NATH Vs. CHANAN SINGH
|
January 16, 1975 |
|
KISHAN CHAND Vs. CHANAN RAM
|
September 18, 1975 |
|
KISHAN CHAND Vs. HARDWARI LAL
|
November 14, 1975 |
|
KISHAN CHAND Vs. SMT. NIRMALA DEVI
|
September 5, 1975 |
|
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
October 23, 1975 |
|
KRISHAN KUMAR AND ANR Vs. INDERSAN
|
July 23, 1975 |
|
KULWANT SINGH Vs. PRESCRIBED AUTHORITY
|
October 24, 1975 |
|
KUNDAN LAL Vs. STATE OF PUNJAB
|
May 17, 1975 |
|
KUNDAN SINGH Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS ETC.
|
July 3, 1975 |
|
KUSHI RAM RAGHUNATH RAI Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB, HARYANA, UNION TERRITORY OF CHANDIGARH AND HLMACHAL PRADESH
|
May 17, 1975 |
|
LABH SINGH Vs. SHRIMATI JOGINDER KAUR AND ANOTHER
|
January 31, 1975 |
|
LACHHMAN Vs. DIRECTOR
|
March 3, 1975 |
|
LACHHMI DEVI Vs. PUSHPA VATI
|
November 25, 1975 |
|
LAKHMIRA SINGH Vs. STATE OF PUNJAB ETC.
|
February 13, 1975 |
|
LAL CHAND Vs. STATE
|
August 14, 1975 |
|
M L TRIGHATIA Vs. STATE OF HARYANA
|
October 27, 1975 |
|
M/S MODI TRADING AND INDUSTRIAL SYNDICATE PRIVATE LIMITED FEROZEPUR Vs. THE WORKMAN, THROUGH SUTLEJ FLOUR MILLS WORKERS UNION FEROZEPUR CITY AND OTHERS
|
February 14, 1975 |
|
M/S SARDARI LAL AND BROTHERS, DINANAGAR Vs. M/S GURDIT SINGH AND SONS, DINANAGAR AND OTHERS
|
November 11, 1975 |
|
M/S. GOVERDHAN DASS GOPI NATH, AMRITSAR Vs. SMT. AMOLAK RAJ
|
October 6, 1975 |
|
M/S. MOHINDER KUMAR RAJINDER PARKASH Vs. BASHEHSHAR NATH
|
July 9, 1975 |
|
M/S. PARMA NAND BHALOTHIA & SONS Vs. M/S. ADARASH OIL MILLS, BAZAR GANDANWALA, AMRITSAR
|
December 24, 1975 |
|
MADAN LAL AND OTHERS Vs. PIARA LAL MALHOTRA
|
October 7, 1975 |
|
MADAN LAL SHARMA Vs. STATE OF PUNJAB ETC
|
April 30, 1975 |
|
MADINA DANGI MULTIPURPOSE CO-OPERATIVE SOCIETY LTD Vs. ROHTAK CENTRAL CO-OPERATIVE BANK LTD
|
October 10, 1975 |
|
MAHA DEVI Vs. RAM RICHHPAL
|
July 17, 1975 |
|
MAHA DEVI Vs. RAM RICHHPAL
|
July 2, 1975 |
|
MAHANT JAGAT RAM Vs. GURDIAL SINGH
|
August 6, 1975 |
|
MAHANT LACHHMAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
July 31, 1975 |
|
MAHESHWAR SAHAI BHARGAVA Vs. STATE OF HARYANA AND ANOTHER
|
February 6, 1975 |
|
MAJOR SINGH AND SAKINDER SINGH Vs. STATE OF PUNJAB
|
July 1, 1975 |
|
MALWA SUGAR MILLS CO LTD Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
|
December 15, 1975 |
|
MAM CHAND Vs. STATE OF HARYANA
|
March 10, 1975 |
|
MAN INDER KAUR Vs. JASMEL KAUR AND OTHERS
|
August 6, 1975 |
|
MANAGING COMMITTEE DHAGANA CO-OP AGRICULTURAL SERVICE SOCIETY Vs. SARABJIT SINGH SANDHU
|
May 17, 1975 |
|
MANGAL SINGH Vs. NIHAL SINGH
|
February 4, 1975 |
|
MANGAT RAI Vs. GURDIAL SINGH
|
September 23, 1975 |
|
MANI SUBRAT JAIN Vs. STATE OF HARYANA AND OTHERS
|
March 25, 1975 |
|
MANMOHAN KRISHAN MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
|
October 29, 1975 |
|
MANMOHAN LAL Vs. GURU DUTT
|
July 16, 1975 |
|
MANPHUL SINGH Vs. GRAM PANCHAYAT
|
August 6, 1975 |
|
MARKANDEY SINGH I.P.S. Vs. THE UNION OF INDIA AND OTHERS
|
December 9, 1975 |
|
MEGH RAJ Vs. SAT PAL AND ANR
|
November 6, 1975 |
|
MEHAR SINGH ETC. Vs. THE STATE OF PUNJAB ETC.
|
April 18, 1975 |
|
MEHAR SINGH SETHI Vs. DEPUTY COMMISSIONER
|
March 3, 1975 |
|
MEHTAB CHAND Vs. STATE OF PUNJAB
|
September 11, 1975 |
|
MESSRS INDIAN METAL INDUSTRIES, FARIDABAD DIST. GURGAON Vs. THE STATE OF HARYANA AND OTHERS
|
December 5, 1975 |
|
MITTA RAM Vs. SANT RAM
|
April 18, 1975 |
|
MOHAN LAL Vs. HARYANA STATE
|
November 26, 1975 |
|
MOHAN SINGH Vs. KANSHI RAM
|
December 15, 1975 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 31, 1975 |
|
MOHINDER SINGH Vs. INSPECTOR GENERAL OF POLICE
|
March 26, 1975 |
|
MOHINDER SINGH Vs. MELA SINGH AND OTHERS
|
December 12, 1975 |
|
MOHINDER SINGH Vs. STATE
|
March 24, 1975 |
|
MRS. MARGARET A. SKINNER Vs. M.S. EMPIRE STORE CONNAUGHT PLACE ETC.
|
August 14, 1975 |
|
MUNI LAL MEHRA Vs. KARTAR KAUR
|
December 11, 1975 |
|
MUNICIPAL COMMITTEE Vs. JASWANT SINGH
|
February 18, 1975 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. MOHAN LAL
|
February 10, 1975 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. SHORI LAL
|
February 10, 1975 |
|
MUNICIPAL COMMITTEE, NABHA Vs. PADAM KUMAR
|
April 17, 1975 |
|
MUSHTAQ Vs. ISMAIL
|
September 4, 1975 |
|
NAGHIA RAM Vs. CHAUDHARI MULAKH RAJ AND OTHERS
|
September 29, 1975 |
|
NAGINA SINGH Vs. JANGIR SINGH
|
February 7, 1975 |
|
NAIB SINGH AND OTHERS Vs. MIHAN SINGH AND OTHERS
|
August 4, 1975 |
|
NANAK CHAND MAHIPAT Vs. HARDIT SINGH
|
December 16, 1975 |
|
NARESH BANDHU Vs. PUNJAB STATE
|
March 20, 1975 |
|
NATHU Vs. BHAGWANA
|
February 28, 1975 |
|
NAUNIHAL SINGH Vs. JANGA SINGH ALIAS JANG SINGH AND OTHERS
|
March 12, 1975 |
|
NAURANG SINGH Vs. TEJA SINGH AND OTHERS
|
October 1, 1975 |
|
NAURATA RAM Vs. STATE OF PUNJAB
|
January 15, 1975 |
|
NAVIN KUMAR MAHAJAN Vs. UNION OF INDIA
|
October 1, 1975 |
|
NIHAL CHAND Vs. RAM NIWAS
|
July 31, 1975 |
|
NIRMAL KHOSLA Vs. UNION OF INDIA
|
April 2, 1975 |
|
NORTHERN INDIA IRON AND STEEL CO LTD Vs. STATE OF HARYANA
|
July 9, 1975 |
|
OM PARKASH Vs. JASWANT RAI
|
August 6, 1975 |
|
OM PARKASH JINDAL Vs. UNION OF INDIA
|
July 17, 1975 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. MEENA SHARMA AND ORS.
|
May 2, 1975 |
|
PADAM NABH SINGH Vs. STATE OF PUNJAB
|
May 2, 1975 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
July 10, 1975 |
|
PANDIT GAYA PARSHAD Vs. SEWA RAM
|
December 16, 1975 |
|
PARKASH CHANDER Vs. HARYANA STATE ELECTRICITY BOARD
|
March 31, 1975 |
|
PARKASH WANTI Vs. RATTAN LAL JAIN AND ANR
|
October 6, 1975 |
|
PARSA SINGH Vs. PARKASH KAUR
|
November 10, 1975 |
|
PARTAP SINGH KADIAN Vs. STATE OF PUNJAB
|
January 23, 1975 |
|
PATAP SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 3, 1975 |
|
PATIALA BISCUIT MANUFACTURERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1975 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. DARSHAN SINGH AND ORS.
|
September 5, 1975 |
|
PHUL CHAND Vs. FINANCIAL COMMISSIONER (RVENUE) PUNJAB
|
April 3, 1975 |
|
PRABHA MARWAHA Vs. STATE OF PUNJAB ETC
|
March 4, 1975 |
|
PRAKASH CHAND Vs. JAGDISH RAI
|
January 9, 1975 |
|
PRATAP KUMAR Vs. STATE OF PUNJAB
|
January 22, 1975 |
|
PREM Vs. STATE OF HARYANA
|
January 27, 1975 |
|
PREM SINGH ETC Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS ETC
|
April 10, 1975 |
|
PRITAM SINGH Vs. MUNNA SINGH
|
March 25, 1975 |
|
PRITAM SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
December 1, 1975 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
December 11, 1975 |
|
PRITAM SINGH Vs. RAJ DULARI
|
November 20, 1975 |
|
PRITHI PAL SINGH Vs. MILKA SINGH
|
December 14, 1975 |
|
PROMOD SHARMA Vs. RADHA
|
April 3, 1975 |
|
PUNJAB KHADI GRAM UDYOG SANGH Vs. JIT RAM
|
February 5, 1975 |
|
PURAN CHAND AND ANR Vs. ROSHAN LAL
|
June 30, 1975 |
|
RAJ KUMAR Vs. THE STATE OF PUNJAB
|
October 10, 1975 |
|
RAJ SINGH Vs. AMAR SINGH, ETC.
|
May 14, 1975 |
|
RAJA RAGAVENDRA SINGH Vs. STATE OF PUNJAB
|
April 2, 1975 |
|
RAJA RAM SINGH Vs. MADAN LAL
|
November 5, 1975 |
|
RAJESH KUMAR AND OTHERS Vs. SH. HANS RAJ
|
February 11, 1975 |
|
RAJINDER KHANDPUR Vs. DIRECTOR-PRINCIPAL MEDICAL COLLEGE ROHTAK
|
October 23, 1975 |
|
RAJINDER SINGH NANDA Vs. KEWAL KRISHAN
|
April 11, 1975 |
|
RAKHA SINGH Vs. STATE OF PUNJAB
|
February 5, 1975 |
|
RAM CHAND Vs. GOPAL DASS GURSARAN DASS
|
October 31, 1975 |
|
RAM DAI Vs. KULDIP SINGH
|
July 9, 1975 |
|
RAM DHARI AND OTHERS Vs. THE SUB DIVISIONAL MAGISTRATE, KAITHAL, DISTRICT KURUKSHETRA AND OTHERS
|
January 24, 1975 |
|
RAM KALA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 8, 1975 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
December 5, 1975 |
|
RAM NARAIN Vs. THE STATE OF HARYANA
|
May 12, 1975 |
|
RAM PARKASH - TENANT Vs. LAHORI RAM AND ANR
|
July 3, 1975 |
|
RAM SARUP Vs. THE STATE OF HARYANA
|
April 16, 1975 |
|
RAM SARUP S/O TULE RAM JAIN AGARWAL Vs. RAM CHANDER
|
August 26, 1975 |
|
RAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB ETC
|
April 11, 1975 |
|
RAM SINGH Vs. PUNJAB STATE NOW HARYANA STATE
|
September 24, 1975 |
|
RAM SINGH Vs. S L KAPUR, I A S , REGISTRAR, COOPERATIVE SOCIETIES
|
February 26, 1975 |
|
RAMAUTAR Vs. BALBIR AND ORS.
|
July 15, 1975 |
|
RAMPAT Vs. STATE OF PUNJAB
|
October 28, 1975 |
|
RAN SINGH Vs. STATE OF HARYANA AND ANR.
|
August 6, 1975 |
|
RAN SINGH Vs. THE STATE OF PUNJAB ETC.
|
May 13, 1975 |
|
RANDHIR SINGH Vs. STATE OF PUNJAB
|
October 31, 1975 |
|
RANJIT SINGH Vs. NAND LAL
|
February 28, 1975 |
|
RATTAN LAL AHLUWALIA Vs. JAI JANINDER PARSHAD
|
October 27, 1975 |
|
RIKHI RAM Vs. STATE OF HARYANA
|
October 29, 1975 |
|
RIKHI RAM Vs. STATE OF PUNJAB
|
April 10, 1975 |
|
RISAL SINGH SON OF RAM CHAND Vs. GRAM SABHA AND ORS.
|
January 31, 1975 |
|
RISALA AND ANOTHER Vs. ZILE SINGH
|
January 31, 1975 |
|
ROMESH KUMAR Vs. MADAN LAL
|
October 16, 1975 |
|
ROSHAN LAL Vs. PRITAM CHAND AND OTHERS
|
July 18, 1975 |
|
ROSHANBEG SINGH Vs. HARMITTER SINGH
|
September 23, 1975 |
|
S BHAJAN SINGH Vs. FINANCIAL COMMISSIONER
|
May 16, 1975 |
|
S C SIBAL Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1975 |
|
S.D. JOSHI AND ORS. Vs. UNION OF INDIA (UOI)
|
August 27, 1975 |
|
SADA SINGH Vs. UNION OF INDIA ETC
|
April 16, 1975 |
|
SADDANA SUGAR CO Vs. ASSESSING AUTHORITY LUDHIANA
|
October 17, 1975 |
|
SADHU RAM Vs. THE STATE
|
July 28, 1975 |
|
SADHU SINGH Vs. PRITAM SINGH NARAIN SINGH
|
May 8, 1975 |
|
SAMUNDER SINGH ETC Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB, FEROZEPUR ETC
|
April 2, 1975 |
|
SANGAT SINGH Vs. UNION TERRITORY CHANDIGARH AND ANOTHERS
|
December 10, 1975 |
|
SANGIT MOHINDER SINGH Vs. PUNJABI UNIVERSITY PATIALA
|
January 24, 1975 |
|
SANT LAL Vs. STATE OF HARYANA
|
April 16, 1975 |
|
SANT SINGH Vs. STATE OF PUNJAB
|
April 7, 1975 |
|
SANT SINGH TEHSILDAR, FAZILKA Vs. THE STATE OF PUNJAB AND OTHERS
|
April 21, 1975 |
|
SARAJ DIN Vs. LAXMI BAI WIFE OF BEHARI LAL AND ANR
|
July 14, 1975 |
|
SARDAR SANTOKH SINGH BHONDI Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 1975 |
|
SARDARA GURDIT SINGH Vs. SARDARA DHARAM SINGH
|
November 21, 1975 |
|
SARDARA SINGH ETC. Vs. HAKAM SINGH ETC.
|
November 21, 1975 |
|
SARUP CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 5, 1975 |
|
SAT DEV Vs. THE STATE OF PUNJAB AND OTHERS
|
July 30, 1975 |
|
SATPAL SINGH AND ORS. Vs. THE UNION OF INDIA (UOI) ETC.
|
October 15, 1975 |
|
SATYA NARAIN AND OTHERS Vs. JAGAR AND OTHERS
|
July 2, 1975 |
|
SAWAN RAM Vs. GANGA DEVI
|
August 5, 1975 |
|
SH. P.N. KHANNA AND OTHERS Vs. SARWAN SINGH
|
October 22, 1975 |
|
SHAM DASS Vs. HARI RAM
|
July 30, 1975 |
|
SHAM KAUR Vs. KARTAR SINGH
|
September 17, 1975 |
|
SHAM LAL Vs. JAGWANTI
|
October 22, 1975 |
|
SHANKAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER ETC
|
April 3, 1975 |
|
SHANTI BASSI AND ANOTHER Vs. THE STATE OF PUNJAB
|
December 1, 1975 |
|
SHANTI DEVI WIFE OF MAHABIR PARSHAD - LANDLORD Vs. LILAWANTI AND ANR
|
July 14, 1975 |
|
SHARIFAN Vs. IBRAHIM
|
May 21, 1975 |
|
SHILA VATI Vs. VIJAY KUMAR ETC
|
September 3, 1975 |
|
SHINDER SINGH Vs. THE GURU NANAK UNIVERSITY, AMRITSAR
|
August 4, 1975 |
|
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. UNION TERRITORY OF CHANDIGARH ETC.
|
February 12, 1975 |
|
SHIV NARAIN Vs. SUDESH KUMAR
|
July 9, 1975 |
|
SHORI LAL Vs. KARTAR SINGH
|
November 20, 1975 |
|
SHRI AMAR SINGH Vs. SHRIMATI ADRASH KAUR
|
October 27, 1975 |
|
SHRI GOBIND PRASAD LATH Vs. SHRI PAUL OSWAL
|
February 5, 1975 |
|
SHRI INDEJIT Vs. SHRI USHMAN
|
April 8, 1975 |
|
SHRI INDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
February 7, 1975 |
|
SHRI MADAN MOHAN Vs. SHRI MANOHAR LAL
|
October 3, 1975 |
|
SHRI MOHINDER SINGH DHILLON Vs. SHRI GANGA DHAR SHARMA
|
August 18, 1975 |
|
SHRI PRITHI PAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
September 10, 1975 |
|
SHRI SHIV IDOL SHIV MANDIR, SECTOR 19, CHANDIGARH AND ANOTHER Vs. SANATAM DHARAM PRITINIDHI SABHA PUNJAB, NEW DELHI AND OTHERS
|
December 24, 1975 |
|
SHRIMATI OM DEVI Vs. SHRI NAND KISHORE, ADVOCATE, HISSAR
|
July 14, 1975 |
|
SHRIMATI RESHMI Vs. JAI SINGH
|
March 7, 1975 |
|
SHRIMETI CHHOTO Vs. JIT SINGH
|
May 9, 1975 |
|
SIRI CHAND Vs. COMMISSIONER
|
October 16, 1975 |
|
SIRI RAM SINGH Vs. KUNDAN LAL
|
January 22, 1975 |
|
SITA SINGH ETC. Vs. THE STATE OF PUNJAB AND ANR.
|
November 13, 1975 |
|
SMT. DULIA DEVI Vs. SMT. RAM KAUR AND OTHERS
|
July 15, 1975 |
|
SMT. KAILASH WATI Vs. AYODHYA PARKASH
|
May 2, 1975 |
|
SMT. KAMAL KANTA Vs. DARSHI RAM
|
March 20, 1975 |
|
SMT. KASUTRI DEVI ETC. Vs. COMMISSIONER, JULLUNDUR DIVISION, JULLUNDUR ETC.
|
January 10, 1975 |
|
SMT. SHANTI DEVI Vs. PURAN CHAND AND OTHERS
|
July 18, 1975 |
|
SMT. SURAJ KAUR Vs. SOM DATTA
|
October 17, 1975 |
|
SNKHDER RAJ JAIN AND ORS. Vs. SHANTI DEVI AND ORS.
|
April 7, 1975 |
|
SOHAN LAL Vs. SMT. RAM MURTI AND ANOTHER
|
May 13, 1975 |
|
SONI BAI BHIWANI Vs. COLLECTOR AGRARIAN HISSAR S D O BHIWANI
|
February 14, 1975 |
|
SOUTH PUNJAB ELECTRICITY CORPORATION LTD Vs. STATE OF HARYANA
|
March 17, 1975 |
|
STATE OF HARYANA Vs. POLU RAM BHURA RAM
|
January 31, 1975 |
|
STATE OF PUNJAB Vs. LAL CHAND SABHARWAL
|
February 10, 1975 |
|
STATE OF PUNJAB Vs. MEWA SINGH ALIAS MANJIT SINGH
|
March 26, 1975 |
|
STATE OF PUNJAB Vs. DEWARKA DASS
|
October 7, 1975 |
|
STATE OF PUNJAB Vs. BRIJ MOHAN SINGH AND ORS.
|
March 21, 1975 |
|
STATE OF PUNJAB AND OTHERS Vs. SANT SINGH
|
September 26, 1975 |
|
SUBEDAR MAJOR KURARA RAM Vs. SHANKAR
|
October 31, 1975 |
|
SUBHASH CHANDER Vs. STATE OF HARYANA
|
October 30, 1975 |
|
SUBHASH CHANDER ALIAS BACHNI Vs. BALWANT SINGH AND ANR
|
November 19, 1975 |
|
SUCHA SINGH AND BALWANT SINGH Vs. NAND SINGH
|
November 4, 1975 |
|
SUDARSHAN SINGH Vs. SMT. KULDIP KAUR
|
December 12, 1975 |
|
SUKH SAGAR Vs. HEM RAJ
|
February 13, 1975 |
|
SUKHDEV SINGH Vs. JANGIR SINGH
|
October 22, 1975 |
|
SUKHDEV SINGH SANDHU Vs. SMT. KARTAR KAUR
|
October 6, 1975 |
|
SURAIN SINGH Vs. AMAR NATH
|
October 21, 1975 |
|
SURJIT SINGH Vs. AJIT KAUR
|
October 6, 1975 |
|
SURJIT SINGH Vs. STATE OF PUNJAB
|
December 2, 1975 |
|
SURJITINDER SINGH Vs. JASWANT KAUR
|
March 12, 1975 |
|
SWARAN SINGH Vs. HARI CHAND
|
November 20, 1975 |
|
SWARN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 1975 |
|
SWARN SINGH AND ANR. Vs. STATE OF PUNJAB ETC.
|
August 8, 1975 |
|
TARA CHAND Vs. NARAIN DEVI
|
September 11, 1975 |
|
TARA SINGH Vs. THE STATE OF HARYANA
|
December 4, 1975 |
|
TARLOK SINGH Vs. SETH RAMA NAND KIDAR NATH TRUST
|
September 9, 1975 |
|
TARLOK SINGH ETC Vs. CHIEF SETTLEMENT COMMISSIONER, DELHI ETC
|
April 4, 1975 |
|
TEJ KAUR Vs. CHANAN SINGH
|
October 22, 1975 |
|
TEK CHAND Vs. KARTAR KAUR
|
October 23, 1975 |
|
THE BAPAULI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY, P.O. BAPA DISTRICT KURUKSHETRA Vs. THE STATE OF HARYANA AND OTHERS
|
November 7, 1975 |
|
THE DAILY MILAP Vs. THE GOVERNMENT OF PUNJAB ETC.
|
April 29, 1975 |
|
THE STATE Vs. PHULA, SON OF SHANKER SINGH
|
December 1, 1975 |
|
THE STATE OF HARYANA Vs. RAM KUMAR ALIAS KUNDU
|
July 21, 1975 |
|
THE STATE OF HARYANA Vs. RAJINDER NATH
|
November 14, 1975 |
|
THE STATE OF PUNJAB Vs. PRITAM SINGH ETC.
|
October 6, 1975 |
|
THE STATE OF PUNJAB Vs. TEJA SINGH
|
July 29, 1975 |
|
THE STATE OF PUNJAB Vs. AJIT SINGH ETC.
|
April 10, 1975 |
|
THE SUPERINTENDENT OF POLICE AND ORS. Vs. KASHMIR SINGH CONSTABLE AND ORS.
|
April 4, 1975 |
|
TILAK RAJ Vs. CHANDIGARH ADMINISTRATION
|
September 22, 1975 |
|
TRILOKI NATH BHARGAVA Vs. JASWANT KAUR
|
March 18, 1975 |
|
TULA RAM AND OTHERS Vs. KISHORE SINGH
|
October 7, 1975 |
|
U.P. ROADWAYS GWALIOR ROAD, AGRA Vs. MST. SUSHILA DEVI WIDOW OF NARAIN DUTT AND OTHERS
|
October 27, 1975 |
|
UMED SINGH MAJOR AND ATTAR SINGH MINOR SONS OF MOHKAM SINGH Vs. HARDWARI
|
July 30, 1975 |
|
UTTAM SINGH Vs. S KRIPAL SINGH
|
March 3, 1975 |
|
V. P. GAUTAM, I.A.S. (RETD.) Vs. UNION OF INDIA AND OTHERS
|
December 18, 1975 |
|
VED PARKASH Vs. STATE
|
July 8, 1975 |
|
VIJAY SINGH LAMBA Vs. PANJAB UNIVERSITY CHANDIGARH
|
March 31, 1975 |
|
VINDO KUMAR TRAHAN Vs. SMT. SALOCHNA
|
August 7, 1975 |
|
VISHWAKARMA INDUSTRIES Vs. UNION OF INDIA
|
March 19, 1975 |
|
WAS DEV Vs. NAND LAL
|
April 10, 1975 |
|
WAZIR CHAND Vs. STATE OF HARYANA
|
July 17, 1975 |
|
WING COMMANDER SANWAL SHAH AND ANOTHER Vs. CANTONMENT BOARD, AMBALA CANTT
|
July 14, 1975 |
|
ZILE SINGH PANCH Vs. DEPUTY COMMISSIONER SONEPAT
|
July 8, 1975 |