|
ABHE SINGH @ ABHE RAM AND OTHERS Vs. ZILE SINGH
|
March 5, 1974 |
|
ABNASHI LAL AND ANOTHER Vs. SMT. JOGINDER KAUR AND OTHERS
|
July 25, 1974 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MFG LTD
|
March 27, 1974 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. ROSHAN LAL KUTHIALA
|
April 24, 1974 |
|
AJAIB SINGH Vs. CO-OPERATIVE SOCIETIES, PUNJAB
|
March 27, 1974 |
|
AMAR KUMAR Vs. STATE OF PUNJAB
|
April 2, 1974 |
|
AMARJIT KAU Vs. ADDITIONAL DIRECTOR
|
May 16, 1974 |
|
AMRA AND ORS. Vs. THE HARYANA STATE AND ORS.
|
April 8, 1974 |
|
AMRIK SINGH Vs. KARNAIL SINGH
|
May 2, 1974 |
|
AMRIT RAI SOOD Vs. THE STATE OF PUNJAB ETC.
|
April 24, 1974 |
|
AMRITSAR BRICK-KILN CO Vs. STATE OF PUNJAB
|
March 26, 1974 |
|
ANANT RAM Vs. STATE OF PUNJAB
|
October 8, 1974 |
|
ANANT RAM AND DAMYANTI RANI Vs. STATE OF PUNJAB
|
April 25, 1974 |
|
ARJAN SINGH AND OTHERS Vs. KARTAR SINGH AND OTHERS
|
September 24, 1974 |
|
ASHOK KUMAR Vs. STATE OF HARYANA
|
September 10, 1974 |
|
AVTAR SINGH Vs. MACHHI RAM
|
August 29, 1974 |
|
BABOO RAM Vs. BACHNI
|
April 8, 1974 |
|
BABU SINGH Vs. NAGAR PANCHAYAT BANBHAURA
|
July 24, 1974 |
|
BACHAN SINGH Vs. JABAR SINGH
|
May 1, 1974 |
|
BACHITTAR SINGH Vs. COMMISSIONER
|
July 25, 1974 |
|
BALBIR CHAND Vs. STATE OF PUNJAB
|
May 20, 1974 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
September 12, 1974 |
|
BALWANT SINGH Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
|
July 31, 1974 |
|
BANT RAM Vs. BANTA SINGH
|
February 28, 1974 |
|
BANTA SINGH Vs. HARBHAJAN KAUR
|
March 3, 1974 |
|
BANTA SINGH Vs. THE STATE
|
April 24, 1974 |
|
BANTA SINGH AND NAZIR SINGH Vs. STATE OF PUNJAB
|
May 7, 1974 |
|
BANTA SINGH GANGA SINGH Vs. HARBHAJAN KAUR
|
March 6, 1974 |
|
BANWARI Vs. STATE OF HARYANA
|
July 23, 1974 |
|
BASANT KAUR Vs. STATE OF PUNJAB
|
September 11, 1974 |
|
BASDEV Vs. S S JAIN SABHA
|
March 28, 1974 |
|
BAWA AMRITA NAND GIR CHELA BAWA SOMWAR GIR BAGHICHI Vs. ADVOCATE-GENERAL PUNJAB AT CHANDIGARH
|
April 10, 1974 |
|
BEDI GURCHARAN SINGH Vs. STATE OF HARYANA
|
September 24, 1974 |
|
BHAGWAN SINGH Vs. HARDIAL SINGH
|
May 31, 1974 |
|
BHAJAN SINGH Vs. TEJA SINGH ETC.
|
May 20, 1974 |
|
BHARPAI Vs. MANBHARI
|
November 20, 1974 |
|
BIKRAM DASS Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
March 19, 1974 |
|
BIR SINGH Vs. STATE OF PUNJAB
|
January 31, 1974 |
|
BISHAN SINGH Vs. STATE OF PUNJAB
|
March 1, 1974 |
|
BISHAN SINGH ETC Vs. STATE OF PUNJAB ETC
|
July 24, 1974 |
|
BRAHM SARUP Vs. STATE OF HARYANA
|
January 17, 1974 |
|
BRIJ MOHAN LAL Vs. BAKSHI RAM
|
October 18, 1974 |
|
BRITISH INDIA CORPORATION Vs. MARKET COMMITTEE
|
January 1, 1974 |
|
BULLA RAM Vs. STATE OF HARYANA
|
March 20, 1974 |
|
CHAMAN LAL NARANG Vs. ASHWANI KUMAR
|
January 16, 1974 |
|
CHANAN MAL Vs. STATE OF HARYANA
|
May 7, 1974 |
|
CHANDI RAM Vs. STATE OF PUNJAB
|
March 14, 1974 |
|
CHARAN HOSIERY MILLS (REGD ) Vs. BALDEV SINGH THAPAR
|
December 13, 1974 |
|
CHARAN SINGH AND ANOTHER Vs. BALWANT SINGH AND OTHERS
|
November 7, 1974 |
|
CHARAN SINGH ANOTHER Vs. BALWANT SINGH AND OTHERS
|
December 7, 1974 |
|
CHARAT SINGH Vs. JASWANT KAUR ETC
|
December 10, 1974 |
|
CHATTAR BHUJ Vs. MAHIPAL SINGH
|
July 16, 1974 |
|
CHHAIL DAS Vs. STATE OF HARYANA
|
July 16, 1974 |
|
CHUHA Vs. BHAG SINGH
|
June 5, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. JODHAMAL BISHAN LAL KUTHIALA R B
|
May 2, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. STRAW BOARD MFG COMPANY LIMITED
|
May 9, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. NARINDER NATH PARVEEN CHAND
|
April 19, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT TUBEWELL STORES
|
April 26, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. DEV RAJ
|
April 24, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. VIDYA SAGAR
|
April 3, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MFG LTD
|
April 8, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. PREM LATA SETH
|
January 7, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. R B JODHAMAL BISHAN LAL KUTHIALA
|
May 2, 1974 |
|
COMMISSIONER OF INCOME-TAX Vs. PUNJAB OIL MILLS DISSOLVED
|
December 3, 1974 |
|
CONTROLLER OF ESTATE DUTY Vs. HARBANS SINGH
|
January 17, 1974 |
|
DALIP SINGH Vs. THE STATE
|
March 5, 1974 |
|
DALMIA DADRI CEMENT LTD Vs. STATE OF HARYANA
|
November 4, 1974 |
|
DARSHAN DEVI Vs. KAUSHALYA DEVI
|
August 30, 1974 |
|
DARSHAN SINGH Vs. LACHHMAN SINGH AND OTHERS
|
March 12, 1974 |
|
DAULAT RAM AND NEPAL SINGH Vs. PAYARE LAL AND BHAGWAN SAHAI
|
August 1, 1974 |
|
DAYA RAM Vs. STATE OF HARYANA
|
February 14, 1974 |
|
DEV DATT SHASTRI Vs. STATE
|
March 5, 1974 |
|
DEV RAJ MEHTA Vs. SMT. PUSHPA DEVI AND OTHERS
|
September 5, 1974 |
|
DEVI SINGH Vs. HARYANA STATE
|
September 9, 1974 |
|
DHANA RAM Vs. STATE OF HARYANA
|
November 5, 1974 |
|
DHARAM SINGH AND OTHERS Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS, PANIPAT AND ANOTHER
|
September 9, 1974 |
|
DHARAM SINGH AND RISAL SINGH Vs. STATE OF HARYANA
|
April 30, 1974 |
|
DHARAM SINGH RAO Vs. STATE OF HARYANA
|
April 26, 1974 |
|
DHARAMVIR SINGH Vs. STATE
|
October 21, 1974 |
|
DR. GURDIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
March 22, 1974 |
|
DURGA DASS Vs. DHARAM VIR
|
September 12, 1974 |
|
EMPLOYEES STATE INSURANCE CORPORATION, CHANDIGARH Vs. ONKAR NATH GUPTA
|
April 8, 1974 |
|
FIRM PREM SAGAR Vs. SHRIMATI DURGA DEVI AND ORS.
|
November 1, 1974 |
|
FRICK INDIA LTD Vs. EXECUTIVE ENGINEER PROJECT PUBLIC HEALTH DIVISION NO 4 CHANDIGARH AND
|
July 16, 1974 |
|
GAJPAT SINGH Vs. SUDHAN
|
March 20, 1974 |
|
GANESH DAL AND RICE MILLS Vs. STATE OF HARYANA
|
November 11, 1974 |
|
GOBIND DEV MEHTA Vs. UNION OF INDIA
|
May 22, 1974 |
|
GOPAL CHAND Vs. LABHU RAM
|
December 13, 1974 |
|
GOPI CHAND Vs. UNION OF INDIA
|
November 5, 1974 |
|
GRAM PANCHAYAT Vs. STATE OF HARYANA
|
February 13, 1974 |
|
GRAM PANCHAYAT OON Vs. EXCISE AND TAXATION COMMISSIONER
|
May 24, 1974 |
|
GRAM PANCHAYAT, GHOLIAN KHURO Vs. THE EXCISE AND TAXATION COMMISSIONER, PUNJAB, PATIALA AND OTHERS
|
September 6, 1974 |
|
GUGAN SINGH Vs. THE REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH
|
September 6, 1974 |
|
GURANDITTA RAM Vs. MURARI LAL AND ANOTHER
|
February 27, 1974 |
|
GURBUX SINGH Vs. CHINTI
|
April 8, 1974 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 27, 1974 |
|
GURDIAL SINGH Vs. GYANI KARNAIL SINGH
|
January 3, 1974 |
|
GURDIT SINGH AND ORS. Vs. THE PUNJAB STATE, THROUGH THE SECRETARY, LOCAL GOVERNMENT AND ORS.
|
May 3, 1974 |
|
GURDITTA SINGH AND ANR. Vs. HARBANS SINGH (MINOR) UNDER THE GUARDIANSHIP OF HIS FATHER
|
April 9, 1974 |
|
GYANI TARA SINGH Vs. STATE OF HARYANA
|
January 11, 1974 |
|
HAKAM SINGH Vs. FINANCIAL COMMISSIONER
|
November 5, 1974 |
|
HANS RAJ SACHDEVA Vs. THE STATE OF PUNJAB, ETC.
|
July 29, 1974 |
|
HANS RAJ SACHDEVA Vs. THE STATE OF PUNJAB AND OTHERS
|
July 24, 1974 |
|
HANUMAN DALL AND GENERAL MILLS HISSAR Vs. STATE OF HARYANA
|
November 8, 1974 |
|
HAR DEVI Vs. RAM JAS
|
March 14, 1974 |
|
HARBANS SINGH Vs. AJIT SINGH
|
November 18, 1974 |
|
HARBANS SINGH AND ANOTHER Vs. AJIT SINGH AND OTHERS
|
November 8, 1974 |
|
HARCHAND SINGH Vs. JASWANT SINGH
|
April 25, 1974 |
|
HARCHARAN KAUR Vs. MAJOR KARAMJIT SINGH AND ORS.
|
September 19, 1974 |
|
HARDAM SINGH Vs. VIDYA SAGAR
|
March 29, 1974 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
March 7, 1974 |
|
HARI KRISHAN KHOSLA Vs. UNION OF INDIA
|
May 30, 1974 |
|
HARI RAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY-CUM-INCOME-TAX
|
November 21, 1974 |
|
HARI SINGH Vs. DIRECTOR OF PANCHAYATS PUNJAB
|
September 13, 1974 |
|
HARI SINGH ETC Vs. LAKHI ETC
|
February 5, 1974 |
|
HARKISHAN SINGH Vs. UNION OF INDIA
|
October 9, 1974 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
January 8, 1974 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
February 14, 1974 |
|
HARPAL SINGH Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, RUPAR
|
February 1, 1974 |
|
HAZARI Vs. ROOP NARAIN
|
March 14, 1974 |
|
HINDUSTAN HANDLOOM FACTORY ETC Vs. FIRM RAMESHWAR DAYAL SADHU RAM ETC
|
May 28, 1974 |
|
HINDUSTAN MACHINE TOOLS LTD., PINJORE Vs. THE STATE OF HARYANA AND OTHERS
|
October 29, 1974 |
|
HIRA LAL RAM DAYAL Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1974 |
|
HUKAM SINGH Vs. STATE OF PUNJAB
|
November 12, 1974 |
|
IQBAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 7, 1974 |
|
ISHARI Vs. GAHIA
|
September 9, 1974 |
|
ISHARI Vs. GAHIA
|
September 26, 1974 |
|
JAGAN NATH Vs. SAT PAL
|
October 5, 1974 |
|
JAGAN NATH, ETC. Vs. TEK CHAND, ETC.
|
March 15, 1974 |
|
JAGAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
|
October 16, 1974 |
|
JAGDEV SINGH Vs. COMMISSIONER
|
January 14, 1974 |
|
JAGDISH PRASHAD AGARWALA Vs. STATE OF HARYANA ETC
|
July 31, 1974 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
August 1, 1974 |
|
JAGJIT MOHAN SINGH BHALLA Vs. UNION OF INDIA UOI
|
May 6, 1974 |
|
JAGJIT RAI VOHRA, ETC. Vs. THE STATE OF HARYANA, ETC.
|
April 24, 1974 |
|
JAI BHAGWAN BHARDWAJ Vs. PEPSU ROAD TRANSPORT CORPORATION
|
July 25, 1974 |
|
JAI CHAND Vs. SOHAN LAL AND ANOTHER
|
September 20, 1974 |
|
JAI CHAND BHAGAT AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
May 17, 1974 |
|
JAI GOPAL Vs. STATE
|
September 13, 1974 |
|
JAI NARAIN Vs. SARUP SINGH
|
February 1, 1974 |
|
JAI PAL SINGH AND ANOTHER Vs. DIRECTOR OF PANCHAYATS, HARYANA AND OTHERS
|
January 9, 1974 |
|
JAI PARKASH Vs. RAM KALI ETC
|
January 22, 1974 |
|
JASMEL SINGH Vs. GURNAM KAUR
|
September 18, 1974 |
|
JASWANT SINGH BRAR Vs. THE STATE OF PUNJAB AND OTHERS
|
August 2, 1974 |
|
JASWINDER SINGH ETC Vs. STATE OF PUNJAB ETC
|
August 2, 1974 |
|
JEE RAM Vs. THE DIRECTOR OF PANCHAYATS GOVT. OF HARYANA AT CHANDIGARH AND OTHERS
|
July 19, 1974 |
|
JHANDA SINGH Vs. STATE OF PUNJAB
|
August 2, 1974 |
|
JIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
January 30, 1974 |
|
JOGINDER KAUR Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
May 10, 1974 |
|
JOGINDER SINGH Vs. PUNJAB STATE
|
October 21, 1974 |
|
JOGINDER SINGH Vs. SUDHARSHAN KUMARI
|
November 28, 1974 |
|
K L JAURA Vs. G S PATHAK
|
January 15, 1974 |
|
KAHNA RAM Vs. LATHA SINGH
|
November 7, 1974 |
|
KAKA AND ANOTHER Vs. THE STATE OF PUNJAB
|
November 21, 1974 |
|
KALU RAM Vs. BHAGAT RAM
|
October 18, 1974 |
|
KALU RAM Vs. THE STATE
|
November 21, 1974 |
|
KAM SINGH Vs. STATE OF HARYANA
|
August 13, 1974 |
|
KAMAL NAIN Vs. STATE OF HARYANA
|
May 1, 1974 |
|
KAMLA DEVI Vs. BENGAL NATIONAL TEXTILE MILLS LIMITED
|
July 24, 1974 |
|
KAPURTHALA NORTHERN INDIA TANNERIES LTD Vs. STATE OF PUNJAB
|
May 8, 1974 |
|
KARNAIL SINGH Vs. JASBIR SINGH
|
March 1, 1974 |
|
KARNAIL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
May 2, 1974 |
|
KARNAIL SINGH Vs. COLLECTOR (DEPUTY COMMISSIONER), LUDHIANA ETC
|
July 26, 1974 |
|
KARTAR SINGH AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
July 24, 1974 |
|
KASHMIR SINGH CONSTABLE & OTHERS Vs. THE SUPERINTENDENT OF POLICE, GURDASPUR AND OTHERS
|
March 28, 1974 |
|
KAUR SAIN Vs. KARAM CHAND
|
February 28, 1974 |
|
KAVIRAJ PT DURGA DATT SHARMA Vs. STATE OF PUNJAB
|
January 9, 1974 |
|
KEDAR NATH AND OTHERS Vs. FIRM HIRA LAL BROS. AND ANOTHER
|
April 16, 1974 |
|
KEHAR SINGH Vs. SHANKAR
|
May 13, 1974 |
|
KHADI ASHRAM Vs. THE WORKMEN OF KHADI ASHRAM, ETC.
|
February 2, 1974 |
|
KHETA RAM Vs. STATE OF HARYANA
|
March 19, 1974 |
|
KIDAR NATH AND ANOTHERS Vs. MUNICIPAL COMMITTEE, LUDHIANA AND OTHER
|
January 10, 1974 |
|
KIRPAL SINGH JOLLY Vs. STATE OF PUNJAB
|
November 25, 1974 |
|
KISHAN CHAND Vs. SANT RAM AND OTHERS
|
April 8, 1974 |
|
KISHAN CHAND AGGARWAL Vs. UNION OF INDIA
|
September 9, 1974 |
|
KISHAN KUMAR Vs. BALDEV SINGH AND OTHERS
|
February 28, 1974 |
|
KRISHAN SARUP OBEROI Vs. RAM NIWAS
|
February 8, 1974 |
|
KULDIP SINGH Vs. STATE OF PUNJAB ETC
|
July 24, 1974 |
|
KULRAJ SINGH PAUL Vs. RANJIT KAUR
|
October 31, 1974 |
|
KULWANT KAUR AND OTHERS Vs. THE SAHIB CHAND AGRICULTURAL SERVICE SOCIETY THROUGH SH. GURDEV SINGH PAROKAR, CIRCLE GIDDARBAHA
|
March 22, 1974 |
|
LAKHPAT RAI DES RAJ Vs. COMMISSIONER OF INCOME-TAX
|
April 24, 1974 |
|
LAKSHMIRATAN ENGINEERING WORKS Vs. THE INDUSTRIAL TRIBUNAL AND ANR.
|
August 19, 1974 |
|
LALIT BEHARI Vs. SANT LAL
|
February 5, 1974 |
|
LEHRI AND ORS. Vs. AMAR SINGH AND ORS.
|
April 24, 1974 |
|
M K TRADING COMPANY Vs. STATE OF PUNJAB
|
April 9, 1974 |
|
M/S. HINDUSTAN DURREE FACTORY AMBALA CITY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, CHANDIGARH
|
November 22, 1974 |
|
M/S. KAPUR SILK WEAVING MILLS, AMRITSAR Vs. MANOHAR LAL
|
September 6, 1974 |
|
M/S. TIP TOP DRYCLEANERS AND DYERS, AMRITSAR Vs. THE UNION OF INDIA AND OTHERS
|
January 15, 1974 |
|
MADANLAL Vs. STATE OF PUNJAB
|
March 7, 1974 |
|
MAHABIR PARSHAD Vs. CHHAJU AND OTHERS
|
April 25, 1974 |
|
MAHAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
August 19, 1974 |
|
MAHANT BACHAN DASS Vs. AMARJIT SINGH AND ORS.
|
January 4, 1974 |
|
MAHANT BIKRAM DASS CHELA MAHANT LACHHMAN DASS Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
|
September 26, 1974 |
|
MAKHAN SINGH AND ORS. Vs. GOPAL SINGH AND ORS.
|
April 3, 1974 |
|
MAMAN Vs. MANPAL SINGH
|
April 8, 1974 |
|
MANGAL DASS Vs. NAUNIHAL SINGH, ETC.
|
February 5, 1974 |
|
MANGAT RAM Vs. STATE OF HARYANA
|
July 25, 1974 |
|
MANI RAM Vs. STATE OF PUNJAB
|
August 1, 1974 |
|
MANOHAR LAL AND ANOTHER Vs. MOTI LAL AND ANOTHER
|
January 16, 1974 |
|
MATHRA DASS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 9, 1974 |
|
MEGH RAJ Vs. ILLAQA MAGISTRATE NARWANA
|
January 7, 1974 |
|
MEHAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
|
October 21, 1974 |
|
MESSRS MEERA AND CO Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, J & K AND CHANDIGARH, PATIALA
|
March 13, 1974 |
|
MODERN TRANSPORTERS P LTD Vs. JAGDISHRAJ MEHTA
|
September 26, 1974 |
|
MOHAN LAL JAISWAL AND ANOTHER Vs. SURJIT SINGH
|
April 25, 1974 |
|
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
January 17, 1974 |
|
MR. TARLOCHAN SINGH RANDHAWA Vs. SMT. DEVINDER
|
March 26, 1974 |
|
MUKHITIAR SINGH Vs. STATE OF PUNJAB
|
April 9, 1974 |
|
MUKHTTAR SINGH Vs. AMARJIT SINGH AND OTHERS
|
October 1, 1974 |
|
MULKH RAJ ETC Vs. DES RAJ ETC
|
July 23, 1974 |
|
MUNI LAL Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
August 30, 1974 |
|
MUNI RAM Vs. PHULLIA AND LALU
|
May 21, 1974 |
|
MUNICIPAL COMMITTEE Vs. SHADI LAL
|
October 8, 1974 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. LAL CHAND
|
January 8, 1974 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. BEHARI LAL
|
February 11, 1974 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. HARBHAJAN SINGH
|
September 4, 1974 |
|
MUNSHI RAM Vs. RADHA KISHAN
|
October 14, 1974 |
|
MURARI LAL Vs. JITA RAM
|
May 31, 1974 |
|
N.P. SAHNI AND ANOTHER Vs. SUMAN SINGH
|
August 13, 1974 |
|
NACHHATTAR SINGH Vs. COLLECTOR, AGRARIAN
|
August 1, 1974 |
|
NAND SINGH Vs. NACHHATAR SINGH
|
April 29, 1974 |
|
NARAIN SINGH Vs. N.S. CHEEMA, P.C.S. ETC.
|
August 24, 1974 |
|
NASIB KAUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, FEROZEPORE ETC
|
July 25, 1974 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
February 22, 1974 |
|
NATIONAL TRANSPORT COMPANY Vs. SONI WOOLLEN & KNITTING MILLS
|
January 10, 1974 |
|
NEKI RAM Vs. THE STATE OF HARYANA
|
July 31, 1974 |
|
NEW BIJLI FOUNDRY Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1974 |
|
NIEMLA TEXTILE FINISHING MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 7, 1974 |
|
NIEMLA TEXTILE FINISHING MILLS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 10, 1974 |
|
NIHAL SINGH Vs. STATE OF HARYANA
|
September 9, 1974 |
|
NIHAL SINGH BHAJAN SINGH Vs. STATE OF PUNJAB
|
February 12, 1974 |
|
NIHAL SINGH ETC. Vs. THE STATE OF HARYANA ETC.
|
September 17, 1974 |
|
NIKKA SINGH Vs. BABU SINGH
|
August 5, 1974 |
|
NIRANJAN SINGH Vs. COLLECTOR AGRARIAN REFORMS SANGRUR ETC
|
July 25, 1974 |
|
NORTHERN INDIA CATERERS PVT LTD Vs. UNION OF INDIA
|
May 9, 1974 |
|
NORTHERN INDIA FINANCE CORPORATION P LTD Vs. DIAL SINGH
|
March 11, 1974 |
|
O.P. VIJH Vs. STATE OF PUNJAB AND ORS.
|
August 14, 1974 |
|
OM PARKASH Vs. RADHA KISHAN
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May 10, 1974 |
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PADMAWATI Vs. HANS RAJ
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March 22, 1974 |
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PARKASH CHAND Vs. S S GREWAL
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February 18, 1974 |
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PARMAL MINOR Vs. HAR KAUR ETC
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May 3, 1974 |
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PATIALA AVIATION CLUB Vs. PRESIDING OFFICER LABOUR COURT LUDHIANA
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March 28, 1974 |
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PATIALA BUS (SIRHIND) PRIVATE LIMITED, SIRHIND AND ANOTHER Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB, LUDHIANA AND OTHERS
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August 7, 1974 |
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PEPSU ROAD TRANSPORT CORPORATION Vs. ROSHAN LAL GUPTA AND ANR.
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July 25, 1974 |
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PHAGGU RAM AND OTHERS Vs. THE SATE OF PUNJAB
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November 4, 1974 |
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PIARA SINGH UTTAM SINGH ETC. Vs. THE STATE OF PUNJAB, ETC.
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March 15, 1974 |
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PISHORA SINGH Vs. SHRIMATI LAJO BAI
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August 21, 1974 |
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PRABHU DAYAL Vs. STATE OF HARYANA
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July 19, 1974 |
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PRABHU DIAL Vs. VIJAY KUMAR
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July 29, 1974 |
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PREM KUMAR Vs. DERA SMADH BABA SARV VIAPI, PATIALA
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April 19, 1974 |
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PRITAM SINGH Vs. STATE OF PUNJAB
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October 14, 1974 |
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PRITHU Vs. FINANCIAL COMMISSIONER (T) PUNJAB
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September 23, 1974 |
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PRITPAL SINGH Vs. THE STATE OF PUNJAB
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October 1, 1974 |
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PUNJAB FINANCE PRIVATE LTD Vs. MALHARA SINGH NO 2
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February 7, 1974 |
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PUNJAB STATE ELECTRICITY BOARD, PATIALA Vs. M/S. RAMJI LAL BASANT LAL, CHANDIGARH
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November 6, 1974 |
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PURAN SINGH Vs. STATE OF PUNJAB
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October 28, 1974 |
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RAGHBAR DAYAL Vs. STATE OF HARYANA
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January 25, 1974 |
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RAGHBIR SINGH Vs. UNION OF INDIA
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March 25, 1974 |
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RAHIM-UL-DIN Vs. SATWANT KAUR
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January 7, 1974 |
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RAJ KUMAR Vs. MUNICIPAL COMMITTEE JULLUNDUR
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March 21, 1974 |
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RAJ KUMAR AND ANOTHER Vs. THE STATE OF PUNJAB
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March 2, 1974 |
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RAJINDER KUMAR Vs. STATE OF PUNJAB
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April 23, 1974 |
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RAJINDER SINGH Vs. STATE OF PUNJAB
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August 26, 1974 |
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RAM LAL Vs. SHAMON ETC
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March 20, 1974 |
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RAM LAL Vs. STATE
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March 26, 1974 |
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RAM NATH Vs. UNION TERRITORY OF CHANDIGARH
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July 24, 1974 |
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RAM PARKASH NAND LAL Vs. STATE OF HARYANA
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March 18, 1974 |
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RAM PHAL Vs. KHARAK SINGH
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May 4, 1974 |
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RAM PHUL Vs. KABUL SINGH
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April 19, 1974 |
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RAM SINGH Vs. S L KAPUR
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September 9, 1974 |
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RAN SINGH Vs. GANDHAR AGRICULTURAL CO-OPERATIVE SERVICE SOCIETY GANDHAR
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November 20, 1974 |
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RANJIT PURI Vs. UGGAR SAIN
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January 14, 1974 |
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RANJIT SINGH Vs. JASWANT SINGH
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September 12, 1974 |
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RANJIT SINGH Vs. THE STATE OF HARYANA
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January 18, 1974 |
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RATTAN CHAND HARIJAS RAI Vs. STATE OF PUNJAB NOW STATE OF HARYANA
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March 22, 1974 |
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RAVEL SINGH Vs. THE STATE OF PUNJAB
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March 11, 1974 |
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REGISTRAR OF COMPANIES Vs. ATLAS TRANSPORT PRIVATE LTD
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January 8, 1974 |
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REMINGTON RAND OF INDIA LTD Vs. LILA WATI BANSAL
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March 1, 1974 |
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RIKHI RAM Vs. STATE OF HARYANA
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February 13, 1974 |
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ROOP CHAND Vs. JOGINDER SINGH, I A S , DEPUTY COMMISSIONER, GURDASPUR ETC
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July 26, 1974 |
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RUGHA AND KHIRAJ Vs. COMMISSIONER
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April 11, 1974 |
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RULDU SINGH Vs. INDER SINGH
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April 1, 1974 |
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RUP CHAND DHARAM CHAND KANPUR Vs. BASANT LAL BANARSI LAL DHURI
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February 12, 1974 |
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S HERBERT Vs. PUNJAB SYNOD BOARD OF MEDICAL WORKS
|
September 2, 1974 |
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SAGAR RAM GUPTA Vs. BANARSI DAS GUPTA
|
March 1, 1974 |
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SAHI RAM ETC Vs. UNION OF INDIA ETC
|
July 29, 1974 |
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SAMPURAN SINGH SANDHU Vs. STATE OF PUNJAB ETC.
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December 11, 1974 |
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SANDEEP KAUR Vs. MAJOR CHARANJIT SINGH
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October 21, 1974 |
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SANT LAL Vs. STATE
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March 29, 1974 |
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SANT RAM Vs. STATE OF HARYANA
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May 22, 1974 |
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SANT SINGH Vs. DES RAM
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March 14, 1974 |
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SANTA SINGH Vs. STATE OF PUNJAB
|
January 17, 1974 |
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SARDAR HARI BACHAN SINGH Vs. MAJOR S HAR BHAJAN SINGH
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March 6, 1974 |
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SARDAR UMRAO SINGH, ETC. Vs. THE STATE OF PUNJAB, ETC.
|
May 8, 1974 |
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SARDARA SINGH Vs. HARBHAJAN SINGH
|
April 26, 1974 |
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SARDUL SINGH, ETC. Vs. THE STATE
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January 28, 1974 |
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SAROJ KUMARI Vs. STATE OF HARYANA
|
September 9, 1974 |
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SARUPI Vs. HAR GIAN
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August 20, 1974 |
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SAT PARKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME-TAX
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April 29, 1974 |
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SATINDER KAUR Vs. IQBAL SINGH
|
November 25, 1974 |
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SATNAM SINGH Vs. ZILA PARISHAD
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April 3, 1974 |
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SATNAM SINGH SHARMA Vs. TARLOKI NATH KALIA
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January 15, 1974 |
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SATWANT SINGH Vs. STATE OF PUNJAB
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October 28, 1974 |
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SATYA PAL MALHOTRA Vs. THE HARYANA STATE AND ORS.
|
February 21, 1974 |
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SAUDAGAR SINGH Vs. REGISTRAR
|
March 1, 1974 |
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SHAM RATTAN NEWAR Vs. STATE OF HARYANA
|
August 6, 1974 |
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SHAMSHER SINGH, INSPECTOR AUDITS, CO-OP SOCIETIES Vs. STATE OF HARYANA
|
August 6, 1974 |
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SHANTI DEVI AND ORS. Vs. ISHAR SINGH AND ORS.
|
November 1, 1974 |
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SHARIMATI BHAGWANTI Vs. FAQIR CHAND AGGARWAL (DECEASED) AND OTHERS
|
November 25, 1974 |
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SHEELA DEVI Vs. PIARA LAL
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May 14, 1974 |
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SHEO CHAND Vs. JEE RAM
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December 16, 1974 |
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SHER SINGH ETC Vs. STATE OF PUNJAB ETC
|
July 25, 1974 |
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SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
November 28, 1974 |
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SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
February 12, 1974 |
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SHIV CHARAN SINGH Vs. GRAM PANCHAYAT NARIKE
|
January 31, 1974 |
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SHIV KUMAR Vs. THE PUNJAB UNIVERSITY, CHANDIGARH
|
September 23, 1974 |
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SHONKU Vs. THE STATE
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March 18, 1974 |
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SHRI DAL CHAND Vs. THE STATE OF PUNJAB AND ORS.
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July 22, 1974 |
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SHRI GOVERDHAN DASS AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
November 5, 1974 |
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SHRI M. R. VERMA, EXECUTIVE ENGINEER Vs. STATE OF PUNJAB AND OTHERS
|
November 5, 1974 |
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SHRI PREM BAHADUR SEXANA Vs. KUMARI KAMNI
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April 4, 1974 |
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SHRI SHANTI SWARUPA Vs. THE STATE OF PUNJAB AND OTHERS
|
April 5, 1974 |
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SHRI SHANTI SWARUPA Vs. THE STATE OF PUNJAB, ETC.
|
April 3, 1974 |
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SHRI SHIV CHANDER LAL Vs. SMT. RAJ KUMARI
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December 6, 1974 |
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SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
March 3, 1974 |
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SIDHU RAM ATAM PARKASH Vs. STATE OF HARYANA
|
May 9, 1974 |
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SIRI CHAND Vs. RAM CHAND
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March 5, 1974 |
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SIRI CHAND Vs. SAVITRI DEVI
|
September 20, 1974 |
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SMT. JASBIR KAUR ALIAS PARKASH KAUR Vs. RANJIT SINGH
|
September 17, 1974 |
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SMT. KAMLA RANI Vs. RAJ KUMAR
|
February 27, 1974 |
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SOHAN SINGH Vs. GULZAR SINGH
|
August 9, 1974 |
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SRIKANTH TIKOO Vs. THE STATE OF HARYANA AND OTHERS
|
September 4, 1974 |
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STATE BANK OF PATIALA Vs. UNION OF INDIA
|
November 11, 1974 |
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STATE OF HARYANA AND ANR. Vs. LT. COL. BALBIR SINGH HOODA
|
September 26, 1974 |
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STATE OF PUNJAB Vs. HARNAIK SINGH
|
October 31, 1974 |
|
STATE OF PUNJAB Vs. NAND KISHORE
|
May 8, 1974 |
|
STATE OF PUNJAB Vs. RAMESHWAR DASS
|
July 25, 1974 |
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STATE OF PUNJAB Vs. SURJIT SINGH
|
May 31, 1974 |
|
STATE OF PUNJAB Vs. HARCHARAN KAUR
|
February 27, 1974 |
|
STATE OF PUNJAB Vs. NATIONAL BAKERY
|
April 24, 1974 |
|
SUCHA SINGH BAJWA S/O SADHU SINGH BAJWA Vs. STATE OF PUNJAB
|
February 14, 1974 |
|
SUDARSHANA Vs. UNION OF INDIA
|
August 23, 1974 |
|
SUKHDEV SINGH Vs. THE STATE OF PUNJAB
|
September 20, 1974 |
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SURAT SINGH Vs. NAFE SINGH
|
March 28, 1974 |
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SURESH CHAND Vs. STATE OF HARYANA
|
October 29, 1974 |
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SURIAN SINGH Vs. STATE OF PUNJAB
|
April 17, 1974 |
|
SURJEET SINGH BADHAWA Vs. JAGIR SINGH
|
February 13, 1974 |
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SURJIT KAUR Vs. GURMAIL SINGH AND ANR.
|
January 14, 1974 |
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SURJIT KUMAR Vs. JAI PAUL
|
September 9, 1974 |
|
SURJIT SINGH ATWAL Vs. STATE OF PUNJAB
|
October 1, 1974 |
|
SURJIT SINGH SUD Vs. THE STATE OF PUNJAB ETC.
|
January 21, 1974 |
|
SUSHILA RANI SHARMA AND ORS. Vs. SOM NATH AND ORS.
|
September 23, 1974 |
|
SWARAN SINGH Vs. STATE OF PUNJAB
|
August 27, 1974 |
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SWATANTRA LAND AND FINANCE PRIVATE LTD Vs. STATE OF HARYANA
|
February 27, 1974 |
|
TARA Vs. THE STATE
|
October 14, 1974 |
|
TARA CHAND Vs. RAM AVTAR
|
February 19, 1974 |
|
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
October 21, 1974 |
|
TARLOK SINGH Vs. HARNAM SINGH
|
May 13, 1974 |
|
TEJ RAM SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
May 1, 1974 |
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TEJINDER SINGH SANDHU, DEPUTY DIRECTOR,HORTICULTURE (GRAPES), GOVT, OF PUNJAB Vs. THE STATE OF PUNJAB AND OTHERS
|
May 31, 1974 |
|
THE COMMISSIONER OF WEALTH-TAX PATIALA Vs. RAJESHWAR PRARSHAD
|
March 20, 1974 |
|
THE MANAGEMENT OF FERTILIZER CORPORATION OF INDIA LTD. Vs. THE STATE OF PUNJAB AND ORS.
|
March 30, 1974 |
|
THE MUNICIPAL COMMITTEE, AMRITSAR Vs. RAM DATT
|
February 14, 1974 |
|
THE POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND ANOTHER Vs. SHAM LAL AND ANOTHER
|
January 11, 1974 |
|
THE STATE OF HARYANA Vs. PHULA RAM
|
April 3, 1974 |
|
THE STATE OF PUNJAB Vs. MOHINDER SINGH ETC.
|
March 14, 1974 |
|
THE WARA WARYAM SINGH CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. GURBACHAN SINGH AND ORS.
|
August 7, 1974 |
|
TIKKA KHUSHWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
November 6, 1974 |
|
UGAR SINGH Vs. STATE OF PUNJAB
|
October 4, 1974 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB ETC.
|
July 16, 1974 |
|
UNION OF INDIA Vs. HARDARSHAN SAHI
|
September 4, 1974 |
|
UNION OF INDIA Vs. HINDUSTAN LEVER LIMITED
|
April 8, 1974 |
|
UNION OF INDIA Vs. STATE OF PUNJAB
|
April 3, 1974 |
|
UNION OF INDIA (UOI) Vs. BURMA NAND
|
March 28, 1974 |
|
UTTAM SINGH Vs. THE STATE OF PUNJAB
|
August 26, 1974 |
|
V.B. SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 16, 1974 |
|
VED PRAKASH Vs. RAM KISHAN
|
January 2, 1974 |
|
VIDYA SAGAR JAIN AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
December 5, 1974 |
|
VIDYA WATI Vs. BABU RAM
|
January 23, 1974 |
|
VIJAY KUMAR JAIN Vs. COMMISSIONER OF INCOME-TAX
|
March 20, 1974 |
|
WING COMMANDER BRAIN J. CANNEL Vs. MRS. FREDA ANNE CANNEL AND OTHERS
|
April 2, 1974 |
|
ZILE SINGH Vs. STATE OF HARYANA
|
September 18, 1974 |