|
A DUGGAL AND CO Vs. EXCISE AND TAXATION COMMISSIONER
|
July 27, 1973 |
|
ABCHAL SINGH Vs. HUKAM SINGH
|
May 25, 1973 |
|
ABNASH CHANDER Vs. ASSESSING AUTHORITY, BHATINDA
|
October 8, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIPAN LAL KUTHIALA
|
October 17, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. KARNAIL SINGH V KALERAN
|
October 29, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. JAI BAJRANG NAIL INDUSTRIES
|
July 17, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. INDER SINGH UPPAL
|
April 23, 1973 |
|
AJAIB SINGH Vs. MAKHAN SINGH, ETC.
|
June 1, 1973 |
|
AJAIB SINGH Vs. THE STATE OF PUNJAB
|
November 9, 1973 |
|
AJIT SINGH Vs. CHARAN SINGH PARDESHI
|
February 27, 1973 |
|
AKHARA DHARAM DHAJAN SADHAN Vs. KEHAR SINGH, ETC.
|
October 31, 1973 |
|
AMAL KUMAR Vs. BHUPINDER SINGH
|
July 23, 1973 |
|
AMAR KAUR ETC Vs. PARKASH CHAND ETC
|
November 23, 1973 |
|
AMAR SINGH Vs. PURAN CHAND
|
February 7, 1973 |
|
AMAR SINGH Vs. ASHOK KUMAR
|
April 3, 1973 |
|
AMAR SINGH DOSANJH Vs. STATE OF PUNJAB
|
February 27, 1973 |
|
AMARJIT SINGH Vs. UNION TERRITORY, (CHANDIGARH ADMINISTRATION), ETC.
|
February 22, 1973 |
|
AMBALA BUS SYNDICATE PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 21, 1973 |
|
AMRIK SINGH Vs. SURJJT KAUR
|
November 8, 1973 |
|
AMRIT BANASPATI CO. LTD., CHANDIGARH Vs. THE STATE OF PUNJAB AND OTHERS
|
April 17, 1973 |
|
AMRIT LACHHMAN Vs. RURI
|
May 23, 1973 |
|
AMRIT LAL Vs. STATE OF PUNJAB
|
January 8, 1973 |
|
ANIL KAPOOR Vs. FINANCE-CUM-HEALTH SECRETARY CHANDIGARH
|
August 8, 1973 |
|
ASHRAF ALI Vs. STATE OF HARYANA
|
October 17, 1973 |
|
ASSESSING AUTHORITY Vs. AMIR CHAND OM PARKASH
|
May 8, 1973 |
|
AUTO PINS Vs. STATE OF HARYANA
|
July 31, 1973 |
|
AVTAR SINGH Vs. FINANCIAL COMMISSIONER
|
April 19, 1973 |
|
BABU RAM Vs. STATE OF PUNJAB
|
November 15, 1973 |
|
BABU RAM Vs. CHIEF SETTLEMENT COMMISSIONER
|
May 17, 1973 |
|
BABU SINGH ALIAS PARMA NAND Vs. JASWANT AND ANOTHER
|
January 5, 1973 |
|
BACHAN SINGH Vs. EXCISE AND TAXATION OFFICER
|
November 22, 1973 |
|
BACHAN SINGH Vs. ARJAN SINGH
|
November 10, 1973 |
|
BACHITTAR SINGH GREWAL AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
January 3, 1973 |
|
BAGHEL SINGH Vs. FINANCIAL COMMISSIONER
|
January 5, 1973 |
|
BAHADUR CHAND Vs. ASHOK SHARMA
|
January 16, 1973 |
|
BAHER CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. SECRETARY TO GOVT OF PUNJAB
|
September 18, 1973 |
|
BAKHTAWAR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 13, 1973 |
|
BAKHTAWAR SINGH Vs. NACHHITTAR SINGH
|
February 27, 1973 |
|
BALBIR SINGH, ETC. Vs. PANCHAYAT SAMITI KOHTAK, ETC.
|
February 2, 1973 |
|
BALWANT RAI Vs. GURDAS RAI
|
July 31, 1973 |
|
BALWANT RAI Vs. GURDAS RAI
|
January 31, 1973 |
|
BALWANT SINGH Vs. MEHAR SINGH
|
August 13, 1973 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
March 29, 1973 |
|
BANARSI DASS KANSHI RAM Vs. RAM SINGH
|
November 9, 1973 |
|
BANT SINGH AND ANOTHER Vs. GURPREET SINGH AND OTHERS
|
July 20, 1973 |
|
BASIALA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY, BASIALA Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES, GARH SHANKAR
|
August 2, 1973 |
|
BASTI RAM Vs. VED PARKASH
|
March 22, 1973 |
|
BAWA SINGH, ETC. Vs. THE STATE OF PUNJAB, ETC.
|
March 29, 1973 |
|
BHAGWAN DASS Vs. RAM PAYARA
|
April 30, 1973 |
|
BHAGWAN DASS Vs. STATE OF PUNJAB
|
November 7, 1973 |
|
BHAGWAN DASS Vs. CHARAN DASS AND ORS.
|
November 9, 1973 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
May 4, 1973 |
|
BHAN SINGH Vs. STATE OF PUNJAB
|
July 20, 1973 |
|
BHARAT MITTAR Vs. SONU RAM
|
October 19, 1973 |
|
BHARTYA TRADING CO Vs. CONTROLLER OF STORES PUNJAB CHANDIGARH
|
November 16, 1973 |
|
BIBI BALBIR KAUR KATHURIA Vs. RAGHUBIR SINGH KATHURIA
|
November 27, 1973 |
|
BISHAN SARUP AND BROS Vs. TARA WANTI
|
September 11, 1973 |
|
BISHAN SINGH Vs. THE STATE OF PUNJAB
|
February 9, 1973 |
|
BLOCK SAMITI Vs. SECRETARY TO GOVERNMENT
|
May 8, 1973 |
|
BORSTAL INMATE NARJIT SINGH Vs. THE STATE OF PUNJAB, ETC.
|
April 6, 1973 |
|
BRIJ LAL Vs. THE STATE OF PUNJAB, ETC.
|
May 9, 1973 |
|
BRIJ LAL AND ANOTHER Vs. HARI SINGH AND OTHERS
|
December 6, 1973 |
|
BRITISH INDIA CORPORATION LTD Vs. MOHD SADIQ
|
August 6, 1973 |
|
BUDH RAM, ETC. Vs. THE DHURI CO-OPERATIVE-CUM-MARKEING-CUM-PROCESSING SOCIETY, ETC.
|
July 26, 1973 |
|
BUDH SINGH Vs. STATE OF PUNJAB
|
March 26, 1973 |
|
CAPT OMESH KUMAR Vs. FINANCIAL COMMISSIONER
|
January 24, 1973 |
|
CBAWLI DEVI AND ORS. Vs. UNION OF INDIA (UOI) AND OTHERS
|
August 17, 1973 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
November 2, 1973 |
|
CHAMAN LAL Vs. STATE
|
September 7, 1973 |
|
CHAMAN LAL AND SONS Vs. STATE OF PUNJAB
|
January 30, 1973 |
|
CHANAN RAM Vs. RADHA DEVI
|
March 8, 1973 |
|
CHANAN SINGH Vs. KARAM SINGH
|
November 8, 1973 |
|
CHANAN SINGH Vs. THE STATE OF PUNJAB
|
March 27, 1973 |
|
CHANAN SINGH, ETC. Vs. LAL SINGH
|
November 1, 1973 |
|
CHAND SINGH Vs. SHRIMATI IND KAUR AND OTHERS
|
December 6, 1973 |
|
CHAND SINGH Vs. STATE OF PUNJAB
|
January 4, 1973 |
|
CHAND SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 14, 1973 |
|
CHANDA SINGH Vs. STATE OF PUNJAB
|
October 1, 1973 |
|
CHARAN SINGH Vs. GEHAL SINGH, ETC.
|
December 19, 1973 |
|
CHARANJIT LAL DES RAJ Vs. SALES TAX TRIBUNAL UNION TERRITORY
|
April 23, 1973 |
|
CHARANJIT SINGH Vs. SUB DIVISIONAL OFFICER (CIVIL, NAWANSHAHR)
|
August 1, 1973 |
|
CHHAJU Vs. NATH
|
December 3, 1973 |
|
CHHANKA RAM Vs. REHMAN, ETC.
|
April 24, 1973 |
|
COL H H SIR HARINDER SINGH BRAR BANS BAHADUR Vs. COMMISSIONER OF WEALTH-TAX
|
November 20, 1973 |
|
COMMISSIONER OF GIFT-TAX Vs. HARI CHAND
|
September 26, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. SWARAN SINGH SHAH S
|
December 3, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL SANGANERIA
|
February 14, 1973 |
|
COMMISSIONER OF INCOME-TAX Vs. INDIAN MOTORS TRANSPORT CO P LTD
|
January 16, 1973 |
|
COMMISSIONER OF INCOME-TAX Vs. S SWARAN SINGH SHAH
|
December 3, 1973 |
|
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL RAMESH KUMAR
|
September 26, 1973 |
|
COMMISSIONER OF WEALTH-TAX Vs. YUVRAJ AMRINDER SINGH
|
April 30, 1973 |
|
CONTROLLER OF ESTATE DUTY Vs. VED PARKASH JAIN
|
August 1, 1973 |
|
CONTROLLER OF ESTATE DUTY Vs. MOTIA RANI MALHOTRA
|
November 19, 1973 |
|
D.P GUPTA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 31, 1973 |
|
DALIP SINGH Vs. SMT. BALWINDER KAUR AND OTHERS
|
January 22, 1973 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
September 14, 1973 |
|
DALIP SINGH Vs. STATE
|
September 6, 1973 |
|
DAMAN ANAND Vs. HIRA LAL
|
October 11, 1973 |
|
DARSHAN SINGH Vs. JAGDISH KUMAR AND ANR
|
November 23, 1973 |
|
DARYAO SINGH Vs. ADDITIONAL DIRECTOR
|
May 17, 1973 |
|
DASHMESH TRANSPORT COMPANY PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
October 23, 1973 |
|
DASS RAM Vs. CHARANJIT LAL
|
October 24, 1973 |
|
DAULAT RAM Vs. PARSINI
|
March 8, 1973 |
|
DAYA RAM Vs. PURAN CHAND
|
October 24, 1973 |
|
DEEP SINGH Vs. STATE
|
August 17, 1973 |
|
DEO DUTTA SHARMA Vs. MANOHAR LAL
|
October 26, 1973 |
|
DES RAJ Vs. STATE OF PUNJAB
|
August 13, 1973 |
|
DEV MITTAR AHUJA Vs. SOHAN LAL AHUJA ETC
|
November 29, 1973 |
|
DEV RAJ Vs. TILAK RAJ DHARAM PAL
|
May 28, 1973 |
|
DEV RAJ AND ANR. Vs. SODHAN DEVI AND ORS.
|
November 1, 1973 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
February 28, 1973 |
|
DHANI Vs. GIAN CHAND
|
February 13, 1973 |
|
DHANNA SINGH Vs. DEPUTY COMMISSIONER
|
August 2, 1973 |
|
DHANTI Vs. ISHERI
|
January 3, 1973 |
|
DHARAM CHAND AND OTHERS Vs. STATE AND OTHERS
|
August 6, 1973 |
|
DHARAM PAL SAT DEV Vs. COMMISSIONER OF INCOME-TAX
|
January 4, 1973 |
|
DHARAM SINGH Vs. STATE OF HARYANA
|
July 30, 1973 |
|
DHARAM VIR Vs. STATE OF PUNJAB
|
November 8, 1973 |
|
DIDAR SINGH B K O Vs. STATE OF PUNJAB, ETC
|
March 14, 1973 |
|
DILAWAR SINGH Vs. THE STATE OF PUNJAB, ETC.
|
October 31, 1973 |
|
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY, DELHI, ETC. Vs. RAM KISHAN, ETC.
|
May 23, 1973 |
|
DR. K.L. JAURA Vs. PANJAB UNIVERSITY, ETC.
|
May 25, 1973 |
|
DR. S.S. PRADBHU Vs. HARYANA AGRICULTURAL UNIVERSITY HISSAR ETC.
|
November 14, 1973 |
|
DR. T.R. SAKHUJA Vs. THE STATE OF PUNJAB ETC.
|
August 16, 1973 |
|
DULA SINGH Vs. UNION OF INDIA
|
November 16, 1973 |
|
DURGA DEVI Vs. AMRITSAR IMPROVEMENT TRUST
|
September 16, 1973 |
|
DURGA PARSHAD SODHI Vs. THE STATE OF PUNJAB, ETC.
|
September 11, 1973 |
|
DWARKA DASS Vs. PUNJAB KHADI AND VILLAGE INDUSTRY BOARD, CHANDIGARH
|
October 26, 1973 |
|
FAQIRA Vs. KUL BHUSHAN
|
October 24, 1973 |
|
FATEH CHAND Vs. DES RAJ
|
February 1, 1973 |
|
FATEH SINGH Vs. B S GREWAL, F C PUNJAB
|
January 10, 1973 |
|
FIRM HANUMAN DAL AND GENERAL MILLS Vs. THE MARKET COMMITTEE, ETC.
|
May 17, 1973 |
|
GANDHARAV SAIN Vs. PUNJAB STATE
|
January 8, 1973 |
|
GANGA PARSHAD Vs. DEVI LAL
|
February 9, 1973 |
|
GANGA RAM Vs. RISAL SINGH
|
March 29, 1973 |
|
GINDER SINGH Vs. BAGGA SINGH
|
January 16, 1973 |
|
GOBIND RAM Vs. GODHA RAM
|
February 15, 1973 |
|
GRAM PANCHAYAT Vs. TOTI
|
May 18, 1973 |
|
GRAM PANCHAYAT GARHI BRAHMANA Vs. PURAN SINGH
|
April 3, 1973 |
|
GRAM PANCHAYAT MEHTABGARH Vs. STATE OF PUNJAB
|
August 10, 1973 |
|
GRAM SABHA AND GRAM PANCHAYAT DABA Vs. CHIEF SETTLEMENT COMMISSIONER
|
May 15, 1973 |
|
GUMANI RAM SIRI RAM Vs. COMMISSIONER OF INCOME-TAX
|
February 14, 1973 |
|
GURBACHAN SINGH Vs. GOVERNMENT OF PUNJAB
|
April 16, 1973 |
|
GURBACHAN SINGH Vs. SECRETARY TO GOVERNMENT
|
May 7, 1973 |
|
GURBACHAN SINGH Vs. STATE
|
January 3, 1973 |
|
GURBAX RAI Vs. KANTA RANI
|
October 26, 1973 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
January 22, 1973 |
|
GURBUX SINGH Vs. GIAN SINGH
|
May 22, 1973 |
|
GURCHARAN SINGH Vs. HARDIAL SINGH
|
August 3, 1973 |
|
GURCHARAN SINGH Vs. STATE OF HARYANA
|
December 4, 1973 |
|
GURCHARAN SINGH Vs. THE STATE OF PUNJAB, ETC.
|
September 13, 1973 |
|
GURDASPUR CENTRAL CO-OPERATIVE BANK LTD Vs. UNDER SECRETARY TO GOVERNMENT
|
February 1, 1973 |
|
GURDEV SINGH Vs. BARJINDER SINGH
|
January 1, 1973 |
|
GURDIAL SINGH, ETC Vs. PIARA SINGH, ETC
|
May 14, 1973 |
|
GURINDER PAL SINGH Vs. STATE OF PUNJAB
|
August 29, 1973 |
|
GURNAM SINGH Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
|
April 26, 1973 |
|
H L JAIN Vs. STATE OF HARYANA
|
September 5, 1973 |
|
H.L. JAIN Vs. THE STATE OF HARYANA
|
September 5, 1973 |
|
HABRI JANTA CO-OPERATIVE SOCIETY Vs. HARYANA STATE
|
March 6, 1973 |
|
HAKAM SINGH Vs. JASWANT SINGH
|
September 6, 1973 |
|
HAKIM RAM SARAN DASS Vs. MANIK CHAND
|
February 21, 1973 |
|
HANS RAJ Vs. RAJ KUMAR
|
March 2, 1973 |
|
HANS RAJ Vs. BRAHMA NAND
|
May 10, 1973 |
|
HANS RAJ AND OTHERS Vs. SANTOSH KUMAR AND OTHERS
|
February 2, 1973 |
|
HANS RAJ, OCTROI MOHARRIR, MUJNICIPAL COMMITTEE SANGRUR Vs. MUNICIPAL COMMITTEE SANGRUR.
|
May 7, 1973 |
|
HARBANS KAUR ETC. Vs. LUDHIANA IMPROVEMENT TRUST ETC.
|
February 5, 1973 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
March 6, 1973 |
|
HARBANS SINGH Vs. FINANCIAL COMMISSIONER
|
May 4, 1973 |
|
HARBEANT SINGH Vs. ADDITIONAL DIRECTOR
|
January 31, 1973 |
|
HARBHAJAN SINGH Vs. TARLOK SINGH AND OTHERS
|
September 19, 1973 |
|
HARBILAS BALDEV RAJ Vs. MAINI BROTHERS
|
May 2, 1973 |
|
HARCHARAN SINGH Vs. REGISTRAR
|
November 16, 1973 |
|
HARCHET SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
December 18, 1973 |
|
HARDIT SINGH Vs. GULZARA SINGH
|
February 5, 1973 |
|
HARI CHAND Vs. RAMESH KUMAR
|
August 9, 1973 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
October 27, 1973 |
|
HARI KISHAN DOGRA Vs. ARJAN SINGH
|
May 24, 1973 |
|
HARI SINGH Vs. FINANCIAL COMMISSIONER
|
October 8, 1973 |
|
HARISH CHANDER Vs. GANGA SINGH AND SONS
|
February 8, 1973 |
|
HARMANDER SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI
|
February 6, 1973 |
|
HARNAM SINGH Vs. NARAIN DASS
|
August 1, 1973 |
|
HARNEK SINGH, ETC Vs. PARGAT SINGH (MAJOR), ETC
|
May 30, 1973 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
November 8, 1973 |
|
HARPARKASH KAURA Vs. BANSI LAL
|
February 28, 1973 |
|
HARSHARAN SINGH Vs. SMT. TEJINDER KAUR
|
October 18, 1973 |
|
HARYANA STATE, ETC. Vs. SAVITRI DEVI AND ORS.
|
December 4, 1973 |
|
HAWA SINGH B.K.O. Vs. THE STATE OF HARYANA AND OTHERS
|
March 4, 1973 |
|
HET RAM Vs. STATE OF PUNJAB
|
November 14, 1973 |
|
HIND CHIT FUND P LTD Vs. GIAN CHAND
|
August 24, 1973 |
|
HINDUSTAN COMMERCIAL BANK LTD Vs. JAGTAR SINGH
|
October 9, 1973 |
|
HINDUSTAN TOOLS MFG CO Vs. COMMISSIONER OF INCOME-TAX
|
December 5, 1973 |
|
HIRA SINGH, ETC. Vs. HARIA, ETC.
|
November 2, 1973 |
|
HNKAM CHAND AND ORS. Vs. GORDAS MAL
|
January 15, 1973 |
|
HOSHIAR SINGH AND OTHER Vs. RAM SARUP AND ANOTHER
|
October 26, 1973 |
|
IN RE EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD
|
May 4, 1973 |
|
INDER PAL Vs. DATTAR SINGH
|
November 11, 1973 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
September 4, 1973 |
|
INDER SINGH Vs. FINANCIAL COMMISSIONER
|
July 30, 1973 |
|
INDERJIT Vs. MADAN GOPAL AND OTHERS
|
August 17, 1973 |
|
INSPECTOR GENERAL OF POLICE, PUNJAB, ETC. Vs. BALBIR SINGH
|
January 3, 1973 |
|
ISHAR DAS Vs. STATE OF HARYANA
|
October 29, 1973 |
|
ISHAR SINGH Vs. STATE OF PUNJAB
|
August 1, 1973 |
|
J. R. CHOPRA, PRIVATE SECRETARY TO GOVERNOR, PUNJAB, CHANDIGARH AND OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY DEPARTMENT OF PERSONNEL, CABINET SECRETARIAT, (DEALING WITH INTEGRATION), NEW DELHI AND OTHERS
|
November 2, 1973 |
|
JAGAN NATH PYARE LAL Vs. COMMISSIONER OF INCOME-TAX
|
February 22, 1973 |
|
JAGATJIT COTTON TEXTILE MILLS LTD Vs. STATE OF PUNJAB
|
January 18, 1973 |
|
JAGDISH RAJ Vs. THE STATE OF PUNJAB
|
November 7, 1973 |
|
JAGDISH SINGH SANGA Vs. PUNJAB UNIVERSITY
|
March 9, 1973 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
November 6, 1973 |
|
JAI CHAND Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
|
August 29, 1973 |
|
JAI KAUR Vs. PARTAP KAUR ETC
|
September 13, 1973 |
|
JAI LAL Vs. HANS KAUR
|
December 6, 1973 |
|
JAI RAM Vs. RAM PARTAP
|
August 16, 1973 |
|
JASWANT RAI Vs. DEVI DASS
|
May 28, 1973 |
|
JASWANT RAI Vs. DHANWANTI DEVI
|
September 10, 1973 |
|
JASWANT SINGH Vs. JAI RAM SINGH
|
February 23, 1973 |
|
JASWINDER SINGH Vs. THE STATE
|
November 22, 1973 |
|
JAWALA SINGH Vs. LACHHMAN DAS
|
October 1, 1973 |
|
JI KAUR, ETC Vs. BHULLAN, ETC
|
March 30, 1973 |
|
JIT SINGH Vs. RAM MURTI
|
September 19, 1973 |
|
JIT SINGH Vs. RAM MURTI
|
January 18, 1973 |
|
JOBAN DASS OF MESSRS JOBAN DASS, PURAN CHAND Vs. VIJAY KUMAR CARROL
|
August 9, 1973 |
|
JOGINDER SINGH Vs. DEPUTY COMMISSIONER
|
August 3, 1973 |
|
JOGINDER SINGH Vs. THE STATE OF HARYANA
|
January 25, 1973 |
|
JOGINDER SINGH ALIAS NAGINDER SINGH Vs. THE PUNJAB STATE
|
July 30, 1973 |
|
KAHAN CHAND Vs. SIRI CHAND AND OTHERS
|
August 3, 1973 |
|
KALU Vs. NAND SINGH
|
February 23, 1973 |
|
KAPOOR CHAND RIKHI RAM MAHAJAN Vs. HAKIM JAGDISH CHAND SIRIPAT RAI
|
December 14, 1973 |
|
KAPUR CHAND MAJOR AND ANOTHER Vs. DES RAJ
|
November 2, 1973 |
|
KARAMJIT SINGH GILL Vs. GURDIP SINGH
|
October 24, 1973 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
May 2, 1973 |
|
KARNAIL SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
October 3, 1973 |
|
KARNAL CO-OPERATIVE TRANSPORT SOCIETY LIMITED, ETC Vs. STATE OF HARYANA
|
March 1, 1973 |
|
KARORIA MAL LACHHMI NARAIN Vs. COMMISSIONER OF INCOME-TAX
|
February 23, 1973 |
|
KARTAR SINGH Vs. TARLOK SINGH
|
April 5, 1973 |
|
KARTAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 27, 1973 |
|
KAUSHALYA DEVI Vs. MAJOR DHANI RAM RETD
|
May 28, 1973 |
|
KEHAR DASS Vs. TARAK SINGH
|
August 10, 1973 |
|
KEHAR SINGH Vs. STATE
|
May 31, 1973 |
|
KESAR DASS Vs. SHRIMATI CHAMELI DEVI
|
August 6, 1973 |
|
KESAR SINGH AND 5 ORS Vs. STATE AND 4 ORS
|
January 9, 1973 |
|
KEWAL KRISHAN MEHRA, ETC. Vs. THE STATE OF PUNJAB, ETC.
|
January 31, 1973 |
|
KHALRA CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD Vs. STATE OF PUNJAB
|
March 8, 1973 |
|
KIKKAR SINGH Vs. DADDAHOOR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
|
October 29, 1973 |
|
KISHORILAL Vs. DAYA NAND
|
January 3, 1973 |
|
KRISHAN DEV KAPOOR Vs. THE GENERAL MANAGER, NORTHERN RAILWAY
|
January 30, 1973 |
|
KULWANT KAUR Vs. DISTRICT EDUCATION OFFICER, AMRITSAR, ETC.
|
September 24, 1973 |
|
LABH SINGH Vs. STATE OF HARYANA
|
January 29, 1973 |
|
LACHHMAN Vs. STATE OF HARYANA
|
May 29, 1973 |
|
LACHHMAN SINGH Vs. REGISTRAR
|
November 6, 1973 |
|
LAKSHMI NARAIN KAPOOR Vs. THE PUNJAB STATE, ETC.
|
August 23, 1973 |
|
LAL CHAND Vs. PARSHOTAM LAL
|
December 4, 1973 |
|
LIFE CONVICT BHANA RAM Vs. SUPERINTENDENT JAIL, SANGRUR AND ANOTHER
|
January 9, 1973 |
|
LILU RAM Vs. MANOHAR
|
March 2, 1973 |
|
LOK SEWAK CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY FARIDKOT Vs. JANGA SINGH
|
November 15, 1973 |
|
LT. A.L. TANDON AND ANR. Vs. GOLAB SINGH
|
February 28, 1973 |
|
M.S. MAHADEOKAR Vs. THE CHIEF COMMISSIONER UNION TERRITORY, CHANDIGARH AND OTHERS
|
February 2, 1973 |
|
M/S BRITISH MOTOR AND CYCLE MART. AUTOMOBILE ENGINEERS AND, CONTRACTORS, AMBALA Vs. JAIKISHAN DASS AND ORS.
|
October 26, 1973 |
|
M/S. SAMAND SINGH SOHAN SINGH AND CO., AMRITSAR Vs. THE STATE OF PUNJAB AND OTHERS
|
November 13, 1973 |
|
M/S. SIKANDS LTD. N.I.T. FARIDABAD Vs. THE STATE OF HARYANA
|
April 16, 1973 |
|
MAHABIR PARSHAD BAWANIWALA Vs. STATE OF HARYANA
|
June 1, 1973 |
|
MAHAVIR METAL WORKS Vs. COMMISSIONER OF INCOME-TAX
|
January 3, 1973 |
|
MAJOR JAGJIT SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
|
January 2, 1973 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB ETC
|
April 19, 1973 |
|
MALLU Vs. RAM CHAND
|
August 30, 1973 |
|
MAN MOHAN SINGH Vs. THE STATE
|
January 8, 1973 |
|
MANGAL SINGH Vs. BAKHSHISH SINGH
|
April 20, 1973 |
|
MANHOR LAL MADAN Vs. THE STATE OF PUNJAB AND OTHERS
|
February 20, 1973 |
|
MANI RAM MAJOR AND OTHERS Vs. DHARAM SINGH AND OTHERS
|
May 28, 1973 |
|
MAWASHI Vs. GRAM SABHA DAULATABAD
|
January 19, 1973 |
|
MAYA DEVI Vs. CHANDIGARH ADMINISTRATION
|
May 28, 1973 |
|
MEGH SINGH Vs. JUGAL KISHORE AND ANOTHER
|
November 22, 1973 |
|
MEHAR SINGH Vs. VINOD PARSHAD
|
October 30, 1973 |
|
MEHTA BALDEV DUTT Vs. PURAN SINGH AND ORS.
|
February 21, 1973 |
|
MESSRS ESCORT LIMITED, DELHI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 21, 1973 |
|
MESSRS KAPUR SILK WEAVING MILLS, AMRITSAR Vs. SHRI MANOHAK LAL
|
May 14, 1973 |
|
MESSRS PAHLAD RAI BHAWANI PRASAD Vs. THE MARKET COMMITTEE, KOSLI, TEHSIL JHAJJAR, DISTRICT ROHTAK
|
December 5, 1973 |
|
MESSRS SIR GANGA RAM AND SONS Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
April 21, 1973 |
|
MOHAN LAL JAIN Vs. MOHAN LAL AND ANOTHER
|
January 12, 1973 |
|
MOHINDER SINGH Vs. GURNAM SINGH, ETC
|
January 17, 1973 |
|
MOHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 23, 1973 |
|
MOLAR SINGH Vs. DIN DAYAL
|
August 29, 1973 |
|
MOMAN Vs. RADHA KISHAN
|
May 11, 1973 |
|
MOMAN RAM AND ANOTHER Vs. HANUMAN AND OTHERS
|
May 25, 1973 |
|
MOUNT VIEW HOTEL Vs. SALES TAX TRIBUNAL
|
April 23, 1973 |
|
MULAKH RAJ NAND LAL Vs. EXCISE AND TAXATION COMMISSIONER
|
October 17, 1973 |
|
MULKH RAJ AND OTHERS Vs. ONKAR SINGH
|
November 21, 1973 |
|
MULKJIT SINGH Vs. NARAIN SINGH AND ANOTHER
|
May 2, 1973 |
|
MUNICIPAL COMMITTEE Vs. AMRIK SINGH
|
May 27, 1973 |
|
MUNICIPAL COMMITTEE Vs. KHALSA SHOE CO
|
December 4, 1973 |
|
MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
|
November 6, 1973 |
|
MUNICIPAL COMMITTEE KAITHAL Vs. PYARE LAL RIKHI RAM
|
November 2, 1973 |
|
MUNICIPAL COMMITTEE KURALI Vs. STATE OF PUNJAB, ETC
|
September 28, 1973 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. JAGAT RAM
|
September 18, 1973 |
|
MUNICIPAL COMMITTEE, SHAHABAD Vs. PHARAYA LAL
|
July 30, 1973 |
|
MUNSHI Vs. PUNNA RAM
|
October 29, 1973 |
|
MUNSHI RAM Vs. STATE OF PUNJAB
|
November 23, 1973 |
|
NAGINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 15, 1973 |
|
NAHAR DASS, CHELA BAWA JOTI PARKASH Vs. TARAK SINGH
|
August 10, 1973 |
|
NALINI RAJAN SHARMA Vs. STATE OF HARYANA
|
March 22, 1973 |
|
NANAK SINGH Vs. CHHINDO
|
December 10, 1973 |
|
NAND SINGH Vs. STATE OF PUNJAB
|
October 24, 1973 |
|
NANU MAL AMAR NATH Vs. STATE OF HARYANA
|
July 20, 1973 |
|
NARAIN SINGH Vs. SHER SINGH
|
August 3, 1973 |
|
NARANDASS RAJARAM AND CO PVT LTD Vs. STATE OF PUNJAB
|
November 12, 1973 |
|
NARENDER SINGH RAO Vs. THE STATE OF HARYANA, ETC.
|
November 6, 1973 |
|
NARINDER SINGH Vs. THE STATE OF PUNJAB, ETC.
|
October 3, 1973 |
|
NAROTTAM DUTT Vs. STATE OF HARYANA
|
August 23, 1973 |
|
NATHI Vs. FINANCIAL COMMISSIONER
|
January 31, 1973 |
|
NATHU RAM Vs. MADAN GOPAL
|
March 16, 1973 |
|
NATHU RAM Vs. DAULAT RAM CHOPRA
|
March 7, 1973 |
|
NAWAB KHAN Vs. BHARAT BHUSHAN JAIN
|
August 29, 1973 |
|
NAZIR SINGH Vs. STATE OF PUNJAB
|
October 22, 1973 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
October 29, 1973 |
|
NORTHERN ENTERPRISES CORPORATION PVT LTD Vs. STATE
|
May 10, 1973 |
|
OM PARKASH AGGARWAL Vs. THE STATE OF PUNJAB
|
November 20, 1973 |
|
OM PRAKASH RAJINDER KUMAR Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB PATIALA
|
January 25, 1973 |
|
PAHLAD RAI BHAGWANI PRASAD Vs. MARKET COMMITTEE
|
December 5, 1973 |
|
PAKHAR SINGH Vs. GURBANTA SINGH
|
March 1, 1973 |
|
PALA RAM GUPTA Vs. HARISH CHANDER JAIN
|
November 13, 1973 |
|
PARAS RAM Vs. KEHAR SINGH
|
August 14, 1973 |
|
PARKASH DEV Vs. STATE OF HARYANA
|
January 17, 1973 |
|
PARMA NAND Vs. SURESH CHAND
|
January 19, 1973 |
|
PARMA NAND JOGINDER PAL Vs. STATE OF PUNJAB
|
February 14, 1973 |
|
PARSANI DEVI Vs. THE STATE OF HARYANA AND ORS.
|
September 13, 1973 |
|
PARSHOTAM LAL, ETC. Vs. THE STATE OF PUNJAB ETC.
|
April 9, 1973 |
|
PARTAP KAUR Vs. SARDARA SINGH
|
November 14, 1973 |
|
PARTAP SINGH Vs. MIDHA SINGH
|
October 31, 1973 |
|
PATIALA BUS PVT Vs. STATE OF PUNJAB
|
June 1, 1973 |
|
PIARA SINGH, ETC. Vs. STATE OF PUNJAB, ETC.
|
May 29, 1973 |
|
PIRTHI RAJ Vs. SARDARA
|
May 28, 1973 |
|
PIRTHI SINGH Vs. DIRECTOR
|
August 9, 1973 |
|
PISHORI LAL Vs. MAYA DEVI
|
February 9, 1973 |
|
PREM CHAND RAM LAL Vs. STATE OF PUNJAB
|
March 13, 1973 |
|
PREM SINGH Vs. STATE OF PUNJAB ETC.
|
November 13, 1973 |
|
PREM SINGH Vs. THE STATE
|
March 16, 1973 |
|
PRITAM SINGH Vs. THE STATE
|
July 18, 1973 |
|
PRITAM SINGH Vs. TEJA SINGH
|
January 12, 1973 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
August 3, 1973 |
|
PRITAM SINGH Vs. REGISTRAR
|
July 19, 1973 |
|
PRITAM SINGH Vs. STATE OF HARYANA
|
October 19, 1973 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
August 27, 1973 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
October 9, 1973 |
|
PRITAM SINGH, ETC Vs. AVTAR SINGH, ETC
|
September 7, 1973 |
|
PRITHI CHAND BHARAJ, ETC. Vs. STATE OF PUNJAB, ETC.
|
April 20, 1973 |
|
PRITHI PAL SINGH Vs. THE STATE OF PUNJAB ETC.
|
November 21, 1973 |
|
PRITHI PAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
March 15, 1973 |
|
PRITPAL SINGH Vs. NEW SURAJ TRANSPORT CO P LTD
|
March 28, 1973 |
|
PT. WAZIR CHAND Vs. MURTI BARA SHIVALA
|
February 23, 1973 |
|
PUNJAB COPRA CRUSHING OIL MILLS Vs. THE STATE OF PUNJAB ETC.
|
April 4, 1973 |
|
PUNJAB ENGINEERING WORKSHOP AND ORS. Vs. WARYAM SINGH AND ORS.
|
January 30, 1973 |
|
PUNJAB FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. MALHARA SINGH NO 1
|
May 31, 1973 |
|
PUNJAB KHADI GRAMUDYOG SANGH ADAMPUR DOABA Vs. STATE OF PUNJAB, ETC
|
May 24, 1973 |
|
PUNJAB NATIONAL BANK Vs. PUNJAB FINANCE PVT LTD
|
January 5, 1973 |
|
PUNJAB NATIONAL BANK, KHARAR, DISTRICT ROPAR Vs. THE UNION OF INDIA AND OTHERS
|
October 4, 1973 |
|
PUNJAB STATE Vs. DAYA NAND
|
May 28, 1973 |
|
PUNJAB WAKF BOARD Vs. DR. HARKISHAN LAL
|
January 19, 1973 |
|
PURAN Vs. CHANDAN
|
December 7, 1973 |
|
PURAN CHAND GUPTA Vs. STATE OF PUNJAB
|
February 21, 1973 |
|
PURAN SINGH Vs. STATE OF HARYANA
|
July 19, 1973 |
|
PURAN SINGH Vs. EXECUTIVE MAGISTRATE 1ST CLASS
|
May 31, 1973 |
|
PYARE LAL KHUSHWANT RAI Vs. STATE OF PUNJAB
|
November 6, 1973 |
|
RAGHUNATH SINGH ROMESH CHANDER Vs. STATE OF PUNJAB
|
September 20, 1973 |
|
RAJWANT SINGH Vs. FINANCIAL COMMISSIONER
|
July 31, 1973 |
|
RAM CHAND Vs. STATE OF HARYANA
|
January 19, 1973 |
|
RAM CHAND LAL CHAND Vs. KHEM CHAND LAL CHAND
|
May 17, 1973 |
|
RAM MURTI, ETC Vs. SOHAN LAL
|
September 4, 1973 |
|
RAM NARAIN SHARMA, ETC. Vs. THE STATE OF HARYANA, ETC.
|
May 22, 1973 |
|
RAM NATH Vs. RAMESH
|
May 29, 1973 |
|
RAM NATH Vs. MURTI SHRI KRISHAN MAHARAJ
|
August 17, 1973 |
|
RAM NIWAS Vs. UNION OF INDIA AND ANOTHER
|
January 3, 1973 |
|
RAM PHAL Vs. STATE OF HARYANA
|
January 16, 1973 |
|
RAM PIARI Vs. UNION OF INDIA
|
December 3, 1973 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
December 7, 1973 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
July 20, 1973 |
|
RAM SARUP AND OTHERS Vs. MANOHAR AND OTHERS
|
October 26, 1973 |
|
RAMA NAND CHAMAR AND CHANDU CHAMAR Vs. S P MITTAL
|
March 22, 1973 |
|
RAMESHWAR PERSHAD Vs. COMMISSIONER OF INCOME-TAX
|
February 19, 1973 |
|
RAMJAS Vs. HARDEVI
|
February 7, 1973 |
|
RANJIT SINGH Vs. SUPERINTENDING (ENGINEER) CANAL OFFICER
|
August 14, 1973 |
|
RATNO WIDOW OF ISHAR SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
|
November 21, 1973 |
|
RATTAN LAL Vs. THE STATE
|
November 8, 1973 |
|
REGISTRAR OF COMPANIES Vs. SURAJ BACHAT YOJNA PRIVATE LTD
|
January 10, 1973 |
|
RESHAM LAL Vs. ANAND SARUP
|
August 14, 1973 |
|
RICHHPAL Vs. SHIV LAL
|
January 31, 1973 |
|
RIKHI RAM RAM GOPAL COTTON GINNING FACTORY Vs. STATE OF HARYANA
|
November 29, 1973 |
|
ROSHAN LAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1973 |
|
S BIKRAMAJIT SINGH Vs. IQBAL KAUR
|
September 14, 1973 |
|
S DALIP SINGH Vs. LAND ACQUISITION COLLECTOR
|
November 16, 1973 |
|
S GURDIAL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 4, 1973 |
|
S JOGINDER SINGH Vs. JAIWANTI WIFE OF HAKIM NANAK SINGH
|
January 30, 1973 |
|
S K AGGARWAL Vs. SATYA WATI DEVI
|
September 12, 1973 |
|
S P GRAMOPHONE CO Vs. COMMISSIONER OF INCOME-TAX
|
September 24, 1973 |
|
SADA NAND Vs. DIRECTOR OF PANCHAYATS
|
July 26, 1973 |
|
SADHIR RAM Vs. GAJJU
|
November 20, 1973 |
|
SADHU RAM-BALI RAM Vs. GHANSHAM DASS-MADAN LAL
|
October 17, 1973 |
|
SANT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
July 20, 1973 |
|
SANT SINGH CHARANJIT SINGH Vs. STATE OF HARYANA
|
May 23, 1973 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
May 8, 1973 |
|
SANYUKTA Vs. PREM KUMAR MADAN
|
November 2, 1973 |
|
SARDARNI AHILYA RAGHBIR SINGH RAJA SANSI Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1973 |
|
SAT NARAIN Vs. STATE OF PUNJAB
|
January 8, 1973 |
|
SAUDAGAR SINGH ALIAS SAGU Vs. THE STATE OF PUNJAB
|
September 17, 1973 |
|
SEWA SINGH Vs. THE STATE OF PUNJAB, ETC.
|
October 15, 1973 |
|
SHAGAN LAL Vs. HARI KISHAN
|
November 15, 1973 |
|
SHAM KAUR Vs. THE FINANCIAL COMMISSIONER, REVENUE, PUNJAB, CHANDIGARH, AND OTHERS
|
October 31, 1973 |
|
SHAM LAL Vs. THE STATE OF PUNJAB
|
September 11, 1973 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
November 1, 1973 |
|
SHANTI DEVI Vs. FIRM BASANT LAL BANARSI DASS
|
May 23, 1973 |
|
SHARMA SALES CENTRE Vs. THE STATE OF HARYANA
|
February 13, 1973 |
|
SHEO KARAN DASS BHOJ RAJ Vs. STATE OF HARYANA
|
August 17, 1973 |
|
SHIROMANI GURDWARA PRABANDHAK COMMITTEE AMRITSAR Vs. SEWA SINGH
|
February 21, 1973 |
|
SHIV LAL Vs. PT. ISHAR DAS
|
November 18, 1973 |
|
SHIVDEV SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
December 4, 1973 |
|
SHMT. HARBANS KAUR Vs. SARDARA SINGH, ETC.
|
May 2, 1973 |
|
SHOPAT RAI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
October 17, 1973 |
|
SHRI ANGPAL KAPOOR Vs. STATE OF PUNJAB, ETC.
|
February 9, 1973 |
|
SHRI DHARAM VIR AND OTHERS Vs. MUNICIPAL COMMITTEE, KOT KAPURA, DISTRICT FARIDKOT AND OTHERS
|
September 28, 1973 |
|
SHRI MANGE RAM PROPRIETOR EROS RESTAURANT, CHANDIGARH Vs. SHRI MAHESH CHANDER BATRA AND ANR.
|
December 21, 1973 |
|
SHRI MOHAN LAL THAPAR Vs. MESSRS SARD ISPAT UDYOG CHHEHRATA, AMRITSAR AND ANOTHER
|
February 9, 1973 |
|
SHRIMATI SWARNO DEVI Vs. SHRI PIARA RAM
|
August 23, 1973 |
|
SIRI RAM Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION LTD
|
May 4, 1973 |
|
SITA RAM Vs. SURJI ETC
|
August 28, 1973 |
|
SITA RAM Vs. STATE
|
July 24, 1973 |
|
SMT. CHAWLI DEVI, ETC. Vs. UNION OF INDIA (UOI), ETC.
|
August 7, 1973 |
|
SMT. KAUSHALYA Vs. PRITAM SINGH
|
October 1, 1973 |
|
SMT. PUSHPA WATI Vs. PUSHPA LATA
|
February 3, 1973 |
|
SMT. RAJ KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 26, 1973 |
|
SMT. RAM PIARI Vs. SHRI PIARA LAL
|
November 28, 1973 |
|
SOHAN LAL Vs. ASHA DEVI, ETC
|
September 5, 1973 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
January 12, 1973 |
|
SOOD AND COMPANY Vs. SORJIT KAUR AND OTHERS
|
May 30, 1973 |
|
SOTAL PATTI HARBANS SINGH LAMBARDAR CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. ASSISTANT REGISTRAR
|
November 12, 1973 |
|
SRIKANTH TIKOO, EX Vs. THE STATE OF HARYANA AND OTHERS
|
September 20, 1973 |
|
STATE Vs. INDIAN ALUMINIUM CABLE LTD
|
November 5, 1973 |
|
STATE Vs. MEHAR SINGH
|
August 31, 1973 |
|
STATE BANK OF PATIALA Vs. UNION OF INDIA, ETC
|
September 10, 1973 |
|
STATE OF HARYANA Vs. M S BHARGAVA, ETC
|
June 7, 1973 |
|
STATE OF HARYANA Vs. SATYA NARAIN
|
March 13, 1973 |
|
STATE OF HARYANA Vs. GRAM SABHA AND GRAM PANCHAYAT
|
October 22, 1973 |
|
STATE OF HARYANA Vs. HARI SINGH
|
October 16, 1973 |
|
STATE OF PUNJAB Vs. CHINDER PAL
|
May 2, 1973 |
|
STATE OF PUNJAB Vs. PRITAM KAUR
|
May 4, 1973 |
|
STATE OF PUNJAB Vs. PARKASH CHAND KISHAN KUMAR
|
February 14, 1973 |
|
STATE OF PUNJAB Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
October 1, 1973 |
|
STATE OF PUNJAB Vs. DUNLOP INDIA LIMITED
|
November 7, 1973 |
|
STATE OF PUNJAB Vs. MALERKOTLA POWER SUPPLY CO , MALERKOTLA, ETC
|
November 29, 1973 |
|
STATE OF PUNJAB Vs. BALDEV KRISHAN
|
August 14, 1973 |
|
SUBASH CHANDER Vs. STATE OF HARYANA
|
January 12, 1973 |
|
SUBASH CHANDER MARWAHA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
January 31, 1973 |
|
SUBE SINGH Vs. RAM LAL
|
March 6, 1973 |
|
SUDERSHAN SINGH Vs. DEPUTY COMMISSIONER LUDHIANA, ETC
|
August 31, 1973 |
|
SUDESH KUMAR Vs. JAI NARAIN AND ANOTHER
|
October 23, 1973 |
|
SUKH DEV Vs. GRAM PANCHAYAT SARDHAN
|
March 7, 1973 |
|
SUKH RAM Vs. STATE OF HARYANA
|
January 25, 1973 |
|
SUKHDEV SINGH Vs. SUKHVINDER KAUR
|
August 9, 1973 |
|
SUNDER SINGH Vs. CENTRAL CO-OPERATIVE BANK LTD
|
January 25, 1973 |
|
SUNDER SINGH Vs. STATE OF PUNJAB
|
August 17, 1973 |
|
SURAJ MAL AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
March 12, 1973 |
|
SURESH KUMAR Vs. SAT NARAIN
|
February 21, 1973 |
|
SURINDER KUMAR Vs. THE STATE OF PUNJAB
|
September 20, 1973 |
|
SURJIT SINGH MAJOR AND OTHERS Vs. BHAG SINGH AND OTHERS
|
October 19, 1973 |
|
SURRINDER SINGH Vs. THE STATE OF HARYANA
|
September 13, 1973 |
|
TALE AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE KATWAL DISTRICT ROHTAK AND OTHERS
|
October 23, 1973 |
|
TARLOK NATH SHARMA ETC Vs. UNION OF INDIA ETC
|
November 9, 1973 |
|
TARLOK SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
July 30, 1973 |
|
TARSEM KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
November 26, 1973 |
|
TARSEM LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
May 2, 1973 |
|
TEJ BHAN Vs. ADDITIONAL DIRECTOR
|
May 2, 1973 |
|
TEJINDER SINGH SANDHU Vs. THE STATE OF PUNJAB, ETC.
|
March 15, 1973 |
|
TEK CHAND Vs. STATE OF PUNJAB
|
April 17, 1973 |
|
TELEPOLE MANUFACTURING COMPANY LTD Vs. STATE OF HARYANA
|
September 13, 1973 |
|
THAKUR JANAK SINGH Vs. STATE OF PUNJAB
|
December 5, 1973 |
|
THAKUR SINGH AND OTHERS Vs. INDER SINGH
|
October 4, 1973 |
|
THE BRITISH INDIA CORPORATION LTD., NEW EGERTON WOOLLEN MILLS BRANCH, DHARIWAL Vs. MOHD. SADIQ AND OTHERS
|
August 6, 1973 |
|
THE STATE OF HARYANA Vs. SHRI RAM NIWAS BIRLA ALIAS R.N. BIRLA AND ANOTHER
|
January 9, 1973 |
|
THE STATE OF UTTAR PRADESH, ETC. Vs. FIRM PEARL HOSIERY MILLS
|
February 2, 1973 |
|
THE TOURIST COOPERATIVE TRANSPORT SOCIETY LTD. AND ANR. Vs. DR. OM PRAKASH AND ANR.
|
April 16, 1973 |
|
TRISHAN SINGH Vs. BHAGWAN SINGH
|
May 22, 1973 |
|
UDEY SINGH Vs. GRAM PANCHAYAT VILLAGE MUNDIAN KALAN
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August 2, 1973 |
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UDHAM SINGH Vs. THE STATE OF PUNJAB
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October 26, 1973 |
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UNION OF INDIA Vs. TEJA SINGH
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February 2, 1973 |
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UNION OF INDIA Vs. AMIN CHAND PAYARELAL
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September 10, 1973 |
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VASDEV Vs. RAM LILA SABHA, KARNAL
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August 3, 1973 |
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VASHNO DASS Vs. DEWAN CHAND
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December 19, 1973 |
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VED PARKASH Vs. STATE OF PUNJAB
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August 9, 1973 |
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VED PARKASH MADAN LAL Vs. COMMISSIONER OF INCOME-TAX
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July 18, 1973 |