|
AJAB LAL SAHNI Vs. UNION OF INDIA
|
September 26, 1972 |
|
AJIT SINGH Vs. FINANCIAL COMMISSIONER
|
September 15, 1972 |
|
AJMER SINGH Vs. MUKHTIAR SINGH
|
August 23, 1972 |
|
AKAL TRANSPORT CO P Vs. DISTRICT JUDGE LUDHIANA
|
August 28, 1972 |
|
ALI MOHAMMAD Vs. MST REHMANI MEO
|
July 4, 1972 |
|
AMAR KAUR Vs. IQBAL SINGH
|
July 18, 1972 |
|
AMAR NATH Vs. NIRMAL KUMARI
|
October 27, 1972 |
|
AMAR NATH AND ANOTHER Vs. PREM NATH
|
April 5, 1972 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
April 18, 1972 |
|
AMAR SINGH Vs. CHHAJU SINGH
|
January 31, 1972 |
|
AMAR SINGH Vs. RAM RAKHA
|
March 8, 1972 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
May 4, 1972 |
|
AMAR SINGH LAMBA Vs. SEWA SINGH
|
March 6, 1972 |
|
AMIR CHAND OM PARKASH Vs. ASSESSING AUTHORITY
|
September 25, 1972 |
|
AMIR CHAND SETHI AND SONS Vs. ASSESSING AUTHORITY
|
October 25, 1972 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
November 7, 1972 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
December 7, 1972 |
|
AMRIT (LATELY A MINOR) Vs. SMT. RURI (WIDOW) AND ANOTHER
|
May 23, 1972 |
|
AMRITSAR CENTRAL CO-OPERATIVE STORE Vs. RAM KISHAN MEHRA
|
August 10, 1972 |
|
ANAND PARKASH Vs. STATE OF PUNJAB, ETC.
|
May 26, 1972 |
|
ANUP SINGH Vs. STATE OF HARYANA
|
October 30, 1972 |
|
ANUP SINGH Vs. STATE OF HARYANA
|
October 4, 1972 |
|
ARJAN DASS Vs. STATE OF PUNJAB
|
October 4, 1972 |
|
ARJAN RADIO HOUSE Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
|
October 6, 1972 |
|
ATTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 8, 1972 |
|
ATTAR SINGH SETHI Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
September 19, 1972 |
|
BABU RAM Vs. STATE OF PUNJAB
|
February 9, 1972 |
|
BABU SINGH Vs. TIRATH RAM
|
December 6, 1972 |
|
BACHAN SINGH Vs. AGRICULTURAL CO-OPERATIVE SOCIETY GUJJARWAL
|
March 10, 1972 |
|
BACHAN SINGH Vs. HARBANS KAUR
|
May 25, 1972 |
|
BACHAN SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 1, 1972 |
|
BACHITTAR SINGH Vs. COLLECTOR
|
March 21, 1972 |
|
BADAN SINGH Vs. STATE OF PUNJAB
|
March 24, 1972 |
|
BAKHSHISH SINGH Vs. GURU NANAK UNIVERSITY
|
March 29, 1972 |
|
BAKHSHISH SINGH Vs. GURCHARAN SINGH, ETC.
|
July 13, 1972 |
|
BAKHTAWAR SINGH Vs. NIRMAL SINGH
|
December 7, 1972 |
|
BAKSHI AMRIK SINGH Vs. THE UNION OF INDIA (UOI)
|
October 10, 1972 |
|
BALAK RAM Vs. NAND SINGH
|
May 22, 1972 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
November 16, 1972 |
|
BALWANT SINGH Vs. GRAM SABHA BEHRAMPUR BET
|
March 8, 1972 |
|
BAMLA BRICKS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY LTD Vs. STATE OF HARYANA
|
July 18, 1972 |
|
BANSI LAL AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
September 29, 1972 |
|
BARU SINGH MALIK Vs. STATE OF HARYANA
|
October 27, 1972 |
|
BAWA ELECTRIC RADIO SERVICE Vs. SHAM KAUR
|
August 17, 1972 |
|
BEACON PHARMACEUTICAL Vs. DUNI CHAND KHOSLA AND SONS
|
May 22, 1972 |
|
BHAGAT GOBIND SINGH Vs. FINANCIAL COMMISSIONER
|
February 25, 1972 |
|
BHAGAT SINGH Vs. PARKASH KAUR
|
May 24, 1972 |
|
BHAGWAN DASS Vs. BHISHAN CHAND
|
July 24, 1972 |
|
BHAGWAN DASS Vs. KHEM CHAND
|
November 28, 1972 |
|
BHAGWAN SINGH Vs. KULWINDER SINGH
|
September 6, 1972 |
|
BHALLE RAM Vs. SUB-DIVISIONAL MAGISTRATE JIND
|
November 22, 1972 |
|
BHARAT DASS Vs. GRAM SABHA VILLAGE JAHAJGARH
|
October 23, 1972 |
|
BHARAT SINGH Vs. MOLU
|
October 30, 1972 |
|
BHIM COTTON COMPANY Vs. ASSESSING AUTHORITY (EXCISE AND TAXATION OFFICER), ETC.
|
October 6, 1972 |
|
BIDHI SINGH, ETC Vs. UNION OF INDIA, ETC
|
October 31, 1972 |
|
BIRA Vs. THE STATE
|
July 12, 1972 |
|
BIRJEE Vs. PIRTHI
|
May 26, 1972 |
|
BISHAN DASS Vs. KEHAR SINGH
|
January 13, 1972 |
|
BISHAN DASS Vs. JAI KISHAN
|
March 7, 1972 |
|
BISHAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
November 10, 1972 |
|
BODH RAJ Vs. STATE OF HARYANA ETC
|
January 27, 1972 |
|
BODH RAJ MAHESH KUMAR Vs. EARL CHAWLA AND CO P LTD
|
November 27, 1972 |
|
BRAHM SINGH Vs. TARSEM SINGH
|
March 17, 1972 |
|
BRIJ BHUSHAN Vs. MADAN MOHAN LAL
|
September 8, 1972 |
|
BRIJ BHUSHAN LAL Vs. CHIEF ENGINEER NORTH WESTERN ZONE CENTRAL GOVERNMENT
|
January 12, 1972 |
|
BRIJ MOHAN Vs. JAG MOHAN
|
January 10, 1972 |
|
BUDHA MAL Vs. CHIEF COMMISSIONER CHANDIGARH
|
April 20, 1972 |
|
BUDHU RAM ETC. Vs. THE STATE OF HARYANA ETC.
|
April 21, 1972 |
|
C RAMAN AND CO Vs. MODERN MOTOR WORKS
|
November 29, 1972 |
|
CAPTAIN BALDEV RAJ NARULA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ORS.
|
March 1, 1972 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
October 24, 1972 |
|
CHAMAN LAL TALWAR Vs. GURU NANAK UNIVERSITY
|
August 25, 1972 |
|
CHAMKAUR SINGH Vs. UNION OF INDIA ETC
|
March 30, 1972 |
|
CHANAN SINGH Vs. KHUSHAL KAUR
|
March 30, 1972 |
|
CHANAN SINGH AND OTHERS Vs. LAL SINGH
|
April 17, 1972 |
|
CHANCHAL KUMARI Vs. KEWAL KRISHAN
|
January 6, 1972 |
|
CHAND KAUR Vs. FINANCIAL COMMISSIONER REVENUE
|
September 6, 1972 |
|
CHAND SINGH Vs. STATE OF HARYANA
|
September 21, 1972 |
|
CHANDER VEIL Vs. MUNICIPAL COMMITTEE, AMRITSAR
|
May 25, 1972 |
|
CHANDRA INDUSTRIES Vs. PUNJAB STATE
|
January 5, 1972 |
|
CHARAN SINGH Vs. DEWAN SINGH
|
January 31, 1972 |
|
CHELA SINGH Vs. STATE OF PUNJAB
|
October 26, 1972 |
|
CHET SINGH Vs. STATE OF PUNJAB
|
April 26, 1972 |
|
CHHAT RAM ETC. Vs. THE STATE OF HARYANA
|
June 2, 1972 |
|
CHHOTE LAL PATWARI Vs. THE STATE OF HARYANA, ETC.
|
January 31, 1972 |
|
CHHOTU MAUJU Vs. GURBHAJAN SINGH
|
January 12, 1972 |
|
CHHUNGA LAL Vs. STATE
|
May 18, 1972 |
|
CHIRANJIT LAL Vs. NARAIN SINGH
|
March 2, 1972 |
|
CHUNI LAL OM PARKASH Vs. INDER SINGH
|
September 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SHAHZADA NAND AND SONS
|
January 18, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. AYA SINGH ISHAR SINGH
|
May 11, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. SATNAM TRANSPORT CO P LTD
|
April 19, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAN SINGH BOOTA SINGH
|
April 25, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. ROSHAN LAL KUTHIALA
|
February 21, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
August 2, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD
|
October 19, 1972 |
|
COMMISSIONER OF INCOME-TAX Vs. RAMESH CHANDER
|
November 22, 1972 |
|
COMMITTEE OF MANAGEMENT OF GURDWARA MANJI SAHIB AMBALA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
|
March 9, 1972 |
|
CONTROLLER OF ESTATE DUTY Vs. M L MANCHANDA
|
January 24, 1972 |
|
COURT ON ITS OWN MOTION Vs. RAM PIARA COMRADE
|
August 18, 1972 |
|
D A V COLLEGE HOSHIARPUR SOCIETY HOSHIARPUR Vs. SARVADA NAND ANGLO SANSKRIT HIGHER SECONDARY SCHOOL
|
January 20, 1972 |
|
DALAWAR SINGH Vs. SAWAN SINGH
|
December 11, 1972 |
|
DALIP SINGH Vs. SANTA SINGH, ETC
|
November 8, 1972 |
|
DARA SINGH Vs. THE STATE
|
May 4, 1972 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
September 22, 1972 |
|
DARSHAN SINGH Vs. BOHAR SINGH
|
November 10, 1972 |
|
DAYA SINGH Vs. STATE OF PUNJAB
|
September 21, 1972 |
|
DEESONS ENGINEERS CO Vs. C P ENGINEERING CO
|
May 12, 1972 |
|
DELUXE DHABA Vs. STATE OF HARYANA
|
September 11, 1972 |
|
DES RAJ Vs. SARUPI
|
March 8, 1972 |
|
DES RAJ Vs. SAT PAL
|
August 21, 1972 |
|
DES RAM Vs. STATE OF HARYANA
|
March 29, 1972 |
|
DEV RAJ Vs. UNION OF INDIA
|
October 18, 1972 |
|
DEVI DASS GOPAL KRISHAN Vs. STATE OF PUNJAB
|
May 26, 1972 |
|
DEVINDER KUMAR BIBRA Vs. ATMA SINGH
|
February 18, 1972 |
|
DEVKI NANDAN Vs. OM PARKASH AND ORS.
|
January 3, 1972 |
|
DHAN RAJ Vs. STATE OF HARYANA
|
February 20, 1972 |
|
DHAN RAJ MUKH RAM Vs. STATE OF HARYANA
|
January 20, 1972 |
|
DHARAM CHAND Vs. UNION OF INDIA
|
January 18, 1972 |
|
DIDAR SIN GH ALIAS DARI Vs. THE DISTRICT MAGISTRATE, ETC.
|
March 30, 1972 |
|
DIDAR SINGH Vs. SARBJIT SINGH
|
January 6, 1972 |
|
DIDAR SINGH Vs. STATE OF PUNJAB
|
August 10, 1972 |
|
DILDAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 28, 1972 |
|
DINA NATH Vs. MANSA RAM
|
February 25, 1972 |
|
DIVISIONAL PERSONNEL OFFICER, DELHI DIVISION, NORTHERN RLY, N DELHI Vs. JASWANT RAI
|
April 27, 1972 |
|
DR. DIDAR SINGH Vs. SHRIMATI RAVAIL KAUR
|
April 25, 1972 |
|
DR. NARAIN SINGH, DISTRICT FAMILY PLANNING OFFICER, BHATINDA Vs. THE STATE OF PUNJAB
|
December 14, 1972 |
|
DR. O.P. BHARDWAJ, DEPUTY DIRECTOR PUBLIC INSTRUCTION, PUNJAB Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
|
February 17, 1972 |
|
DUNLOP INDIA LIMITED Vs. STATE OF PUNJAB
|
May 5, 1972 |
|
DURGA DASS Vs. F BALAK RAM
|
February 7, 1972 |
|
DURGA DEVI Vs. STATE OF PUNJAB
|
February 25, 1972 |
|
EAST INDIA COTTON MANUFACTURING COMPANY PRIVATE LIMITED Vs. ASSESSING AUHORITY-CUM-EXCISE AND TAXATION OFFICER
|
March 28, 1972 |
|
EDWARDGUNJ PUBLIC WELFARE ASSOCIATION Vs. COLLECTOR
|
December 20, 1972 |
|
EMPLOYEES STATE INSURANCE CORPORATION CHANDIGARH Vs. DALMIA DADRI CEMENT LTD
|
March 21, 1972 |
|
EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY Vs. KAPOOR WEAVING FACTORY
|
April 24, 1972 |
|
FATTA JUGLAL HARIJAN Vs. KARTA BUDHU
|
February 16, 1972 |
|
FIRM CHHELU MAL HARI RAM Vs. FIRM MANGTU RAM DEVKI NANDAN
|
February 12, 1972 |
|
FIRM CHHELU MAL HARI RAM Vs. FIRM MANGTU RAM DEVKI NANDAN
|
February 22, 1972 |
|
GAJINDER SINGH Vs. STATE OF PUNJAB
|
March 15, 1972 |
|
GAJJAN SINGH Vs. COMMISSIONER AMBALA DIVISION
|
January 14, 1972 |
|
GANDHI GENERAL STORES Vs. STATE OF HARYANA
|
May 15, 1972 |
|
GANGA RAM Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
|
October 24, 1972 |
|
GENERAL ELECTRIC CO OF INDIA P Vs. PYARA SINGH
|
November 8, 1972 |
|
GENERAL MANAGER, NORTHERN RAILWAYS, BARODA HOUSE, NEW DELHI Vs. SITA RAM ETC
|
February 1, 1972 |
|
GHANSHAM DASS Vs. RAM SINGH
|
November 10, 1972 |
|
GIAN SINGH Vs. THE STATE
|
August 21, 1972 |
|
GIAN SINGH Vs. S P BATRA
|
May 26, 1972 |
|
GIAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
March 29, 1972 |
|
GOBIND RAM Vs. STATE OF PUNJAB
|
March 21, 1972 |
|
GOBIND RAM Vs. RAJPHUL SINGH
|
May 26, 1972 |
|
GOBIND RAM Vs. RAJPHUL SINGH
|
December 5, 1972 |
|
GONDA Vs. FINANCIAL COMMISSIONER
|
November 16, 1972 |
|
GRAM PANCHAYAT RAJIPUR JHUJNA TEH. KHARAR, DISTRICT AMBALA Vs. THE PUNJAB STATE (NOW HARYANA STATE)
|
October 18, 1972 |
|
GRAM PANCHAYAT TEJLI Vs. STATE OF HARYANA
|
December 12, 1972 |
|
GULWANT KAUR Vs. MOHINDER SINGH
|
January 18, 1972 |
|
GULZAR SINGH Vs. STATE OF PUNJAB, ETC.
|
April 6, 1972 |
|
GURADITA SINGH Vs. RESHAM SINGH
|
September 4, 1972 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
May 23, 1972 |
|
GURBACHAN SINGH Vs. EXECUTIVE MAGISTRATE 1ST CLASS SAMRALA
|
November 29, 1972 |
|
GURBAX SINGH Vs. UNION OF INDIA
|
August 11, 1972 |
|
GURCHARAN DASS Vs. SECRETARY TO GOVERNMENT PUNJAB
|
November 28, 1972 |
|
GURCHARAN SINGH Vs. MST SITO
|
September 15, 1972 |
|
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 3, 1972 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 10, 1972 |
|
GURDEV SINGH Vs. PUNJAB AND PEPSU FINANCE CO LTD
|
May 26, 1972 |
|
GURDIAL SINGH Vs. SEWA SINGH
|
October 30, 1972 |
|
GURDIAL SINGH Vs. DIWAN
|
September 5, 1972 |
|
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
|
July 18, 1972 |
|
GURDIAL SINGH Vs. THE STATE OF PUNJAB ETC.
|
May 11, 1972 |
|
GURDIAL SINGH AND OTHERS Vs. PRAN NATH SUD AND OTHERS
|
December 8, 1972 |
|
GURDIT SINGH Vs. DARSHAN SINGH
|
December 15, 1972 |
|
GURINDERJIT SINGH Vs. GURDIP SINGH
|
January 4, 1972 |
|
GURMUKH SINGH, ETC. Vs. THE STATE OF PUNJAB
|
August 28, 1972 |
|
H.K. KHANNA Vs. THE UNION OF INDIA AND OTHERS
|
October 8, 1972 |
|
HALWARA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
July 25, 1972 |
|
HAMID MASIH Vs. STATE OF PUNJAB
|
November 29, 1972 |
|
HANS RAJ Vs. THE STATE OF PUNJAB
|
April 18, 1972 |
|
HANS RAJ Vs. SOM PRAKASH
|
April 7, 1972 |
|
HARAVTAR SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
March 14, 1972 |
|
HARBALAS AND ORS Vs. STATE OF HARYANA AND ORS
|
October 20, 1972 |
|
HARBANS LAL Vs. KALU RAM AND ANR
|
September 8, 1972 |
|
HARBANS LAL Vs. VED PARKASH
|
October 4, 1972 |
|
HARBANS LAL KAPOOR Vs. PRODUCE EXCHANGE CORPORATION LTD
|
April 24, 1972 |
|
HARBANS SINGH Vs. MEHNGA SINGH
|
May 15, 1972 |
|
HARBANS SINGH HARCHARAN SINGH Vs. STATE AGRICULTURAL MARKETING BOARD
|
September 15, 1972 |
|
HARBANT SINGH Vs. STATE OF PUNJAB
|
May 23, 1972 |
|
HARI CHAND MOTI RAM Vs. SANTOKH SINGH
|
January 18, 1972 |
|
HARI GOPAL Vs. THE STATE OF PUNJAB
|
May 4, 1972 |
|
HARISH CHANDER AND ANOTHER Vs. THE STATE
|
October 18, 1972 |
|
HARNAM KAUR Vs. HARNEK SINGH
|
July 12, 1972 |
|
HARWANT KAUR Vs. HARINAM SANKIRTAN MANDAL
|
May 26, 1972 |
|
HARYANA FINANCIAL CORPORATION Vs. DOGRA STEEL INDUSTRIES ETC.
|
March 24, 1972 |
|
HAZARI LAL AND OTHERS Vs. FALKU AND ANOTHER
|
March 29, 1972 |
|
HENRY S CLARK AND COMPANY Vs. STATE OF HARYANA
|
November 3, 1972 |
|
HIRALAL DEWAN CHAND Vs. INCOME-TAX OFFICER
|
May 10, 1972 |
|
HUKAM CHAND Vs. STATE OF HARYANA
|
March 7, 1972 |
|
IKBAL BEGUM Vs. AKHTAR ALI
|
November 10, 1972 |
|
INDER SINGH Vs. CHHAJU SINGH
|
January 24, 1972 |
|
INDER SINGH Vs. STATE OF PUNJAB
|
April 21, 1972 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
October 20, 1972 |
|
INDERJIT SINGH Vs. CH. BANSI LAL CHIEF MINISTER, HARYANA CHANDIGARH
|
November 10, 1972 |
|
INSPECTOR GENERAL OF POLICE PUNJAB Vs. AMRIK SINGH
|
July 24, 1972 |
|
ISHAR Vs. SUDESH KUMAR
|
August 2, 1972 |
|
ISHER DASS Vs. AMAR NATH
|
June 14, 1972 |
|
ISHER DASS Vs. AMAR NATH
|
August 14, 1972 |
|
ISRAIL Vs. FEROZE KHAN
|
July 11, 1972 |
|
J M A INDUSTRIES PRIVATE LTD Vs. STATE
|
February 23, 1972 |
|
JAGAN NATH SETH Vs. UNION TERRITORY
|
August 30, 1972 |
|
JAGAT RAM Vs. SOHAN SINGH
|
November 24, 1972 |
|
JAGDISH CHAND Vs. STATE OF HARYANA
|
January 14, 1972 |
|
JAGIR KAUR Vs. STATE OF PUNJAB
|
January 12, 1972 |
|
JAGJIT KAUR Vs. EKAM SINGH
|
September 20, 1972 |
|
JAGJIT MOHAN SINGH BHALA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 28, 1972 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
March 15, 1972 |
|
JAGMAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 24, 1972 |
|
JAI MAL Vs. THE STATE OF HARYANA AND OTHERS
|
August 17, 1972 |
|
JAI PAL SINGH Vs. THE STATE OF HARYANA
|
May 19, 1972 |
|
JAI RAM HANS RAJ Vs. STATE OF HARYANA
|
September 20, 1972 |
|
JAIBIR (MINOR) SON OF MALKHAN Vs. BAL KISHAN AND ORS (MINORS) SONS OF CHANDER SINGH
|
December 8, 1972 |
|
JASPAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 21, 1972 |
|
JASWANT RAI AHUJA, OVERSEER, MUNICIPAL COMMITTEE. Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, LOCAL GOVERNMENT, CHANDIGARH AND ANR.
|
May 10, 1972 |
|
JASWANT RAI GUPTA Vs. RAM SARUP
|
August 9, 1972 |
|
JASWANT RAM Vs. STATE OF PUNJAB
|
January 13, 1972 |
|
JATI Vs. RAM KISHAN
|
November 17, 1972 |
|
JAWAHAR WOOLLEN TEXTILE MILLS Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
January 17, 1972 |
|
JAY KAY MOTORS Vs. ASSESSING AUTHORITY
|
May 22, 1972 |
|
JEEVAN Vs. STATE OF HARYANA
|
May 24, 1972 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
October 13, 1972 |
|
JIWAN DASS Vs. O P JOSHI
|
November 23, 1972 |
|
JODHA MAL KUTHIALA R B AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
January 19, 1972 |
|
JOGINDER KAUR Vs. BALBIR KAUR
|
September 8, 1972 |
|
JOGINDER SINGH Vs. STATE
|
July 21, 1972 |
|
JOGINDER SINGH Vs. ISHAR KAUR
|
October 5, 1972 |
|
JOGINDER SINGH AND ANOTHER Vs. THE STATE OF HARYANA
|
May 9, 1972 |
|
JOGINDER SINGH VIRK Vs. STATE OF PUNJAB
|
October 19, 1972 |
|
JYOTI COLD STORES Vs. PUNJAB FINANCIAL CORPORATION CHANDIGARH
|
May 10, 1972 |
|
KAKA RAM MAHAJAN Vs. SECRETARY, IRRIGATION AND POWER, PUNJAB STATE, ETC
|
March 16, 1972 |
|
KALIA Vs. GRAM SABHA MANAS
|
October 10, 1972 |
|
KAM SINGH Vs. STATE OF HARYANA
|
October 9, 1972 |
|
KAMLA RANI Vs. RAJ KUMAR
|
February 9, 1972 |
|
KAMLESH KUMARI Vs. BALBIR SINGH BEDI
|
May 2, 1972 |
|
KANSHI RAM Vs. RAWAT SINGH
|
May 11, 1972 |
|
KANWAL SINGH Vs. HARDWARI LAL
|
March 15, 1972 |
|
KARAM SINGH Vs. SUB-DIVISIONAL OFFICER (CIVIL) MANSA
|
November 20, 1972 |
|
KARAN SINGH Vs. STATE OF PUNJAB ETC
|
January 18, 1972 |
|
KARNAIL SINGH Vs. GURDIAL KAUR
|
September 20, 1972 |
|
KARNAIL SINGH AMAR SINGH Vs. BHUPINDER KAUR
|
March 8, 1972 |
|
KARNAL MACHINERY STORE Vs. ASSESSING AUTHORITY
|
May 15, 1972 |
|
KARTAR SINGH Vs. BACHAN SINGH
|
March 28, 1972 |
|
KARTAR SINGH Vs. LAL SINGH
|
March 7, 1972 |
|
KARTAR SINGH Vs. STATE OF HARYANA
|
September 14, 1972 |
|
KASHMIRI LAL BHATIA AND OTHERS Vs. THE SECRETARY, HARYANA PUBLIC SERVICE COMMISSION, CHANDIGARH AND OTHERS
|
May 23, 1972 |
|
KEHAR SINGH Vs. FINANCIAL COMMISSIONER
|
September 22, 1972 |
|
KEHAR SINGH Vs. STATE
|
February 11, 1972 |
|
KELVINATOR OF INDIA LIMITED Vs. STATE OF HARYANA
|
April 11, 1972 |
|
KHARAITI LAL SHARMA Vs. PUSHPA RANI
|
August 22, 1972 |
|
KHIALI RAM Vs. SANT LAL
|
January 28, 1972 |
|
KHOSLA MILLS Vs. STATE OF PUNJAB
|
April 26, 1972 |
|
KHUSHI RAM Vs. RAM CHAND
|
March 2, 1972 |
|
KHUSHI RAM GILL Vs. THE STATE OF PUNJAB, ETC.
|
October 30, 1972 |
|
KIDAR NATH Vs. FINANCIAL COMMISSIONER
|
March 29, 1972 |
|
KIDAR NATH Vs. NARSINGH DASS
|
October 30, 1972 |
|
KIMAT RAI Vs. UNION OF INDIA
|
September 13, 1972 |
|
KISHORI LAL Vs. STATE OF PUNJAB
|
April 25, 1972 |
|
KOORA RAM Vs. STATE OF HARYANA
|
January 24, 1972 |
|
KRISHAN CHANDER Vs. RAM LAL
|
August 2, 1972 |
|
KRISHAN LAL Vs. FAQIR CHAND AND OTHERS
|
January 20, 1972 |
|
KRISHAN LAL SHIV CHAND RAI Vs. COMMISSIONER OF INCOME-TAX
|
December 18, 1972 |
|
KRISHNI DEVI Vs. TULSAN DEVI
|
February 16, 1972 |
|
KULDIP PARKASH JAIN AND ORS. Vs. PREM CHAND
|
May 12, 1972 |
|
KULDIP SINGH Vs. FINANCIAL COMMISSIONER
|
December 20, 1972 |
|
KULDIP SINGH GILL Vs. STATE OF PUNJAB ETC
|
April 25, 1972 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
April 26, 1972 |
|
KUNDAN LAL Vs. SOHAN SINGH
|
September 22, 1972 |
|
LABH SINGH Vs. THE STATE
|
December 6, 1972 |
|
LABH SINGH Vs. UNION TERRITORY, CHANDIGARH
|
May 22, 1972 |
|
LACHHMAN SINGH Vs. HEM SINGH
|
August 3, 1972 |
|
LACHHMI Vs. ATRU
|
April 19, 1972 |
|
LACHMAN DASS CONSTABLE Vs. THE STATE OF PUNJAB ETC.
|
March 30, 1972 |
|
LACHMAN SINGH Vs. PUNJAB STATE
|
January 4, 1972 |
|
LAKHA SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH AND
|
March 21, 1972 |
|
LAL SINGH Vs. STATE OF PUNJAB
|
May 10, 1972 |
|
LALJI ALIAS BHOLA Vs. SATPAL KHANNA
|
August 22, 1972 |
|
LALL SINGH Vs. FINANCIAL COMMISSIONER
|
May 1, 1972 |
|
LALL SINGH Vs. SAROOP KRISHEN
|
May 1, 1972 |
|
LAXMI NARAIN Vs. OM PARKASH
|
November 28, 1972 |
|
LEKH RAJ Vs. GENERAL MANAGER, NORTHERN RAILWAY, ETC.
|
January 19, 1972 |
|
LIQUIDATOR ATTACHED TO PUNJAB AND HARYANA HIGH COURT, CHANDIGARH Vs. SHRI RAM NARAIN VIRMANI, DELHI
|
November 14, 1972 |
|
M L GERA Vs. CHIEF ENGINEER D IRRIGATION WORK PUNJAB AND
|
April 25, 1972 |
|
MADAN LAL Vs. THE STATE OF HARYANA AND OTHERS
|
November 30, 1972 |
|
MADAN LAL SHARMA Vs. DEPUTY COMMISSIONER MOHINDERGARH AT NARNAUL
|
August 7, 1972 |
|
MADAN SINGH, ETC. Vs. THE STATE OF HARYANA AND ANR.
|
May 16, 1972 |
|
MADHA SINGH Vs. STATE OF PUNJAB
|
February 22, 1972 |
|
MAGHAR SINGH Vs. THE STATE OF PUNJAB
|
April 19, 1972 |
|
MAGHAR SINGH Vs. KEWAL RAM
|
April 4, 1972 |
|
MAHABIR PARSHAD JAIN Vs. STATE OF PUNJAB
|
November 13, 1972 |
|
MAHAN SINGH Vs. THE STATE OF PUNJAB
|
September 5, 1972 |
|
MAHANT AJUDHYA NATH Vs. GRAM PANCHAYAT RAMNAGAR
|
February 23, 1972 |
|
MAHANT GURMUKH DASS Vs. STATE OF PUNJAB
|
May 23, 1972 |
|
MAHINDER SINGH Vs. DIAL SINGH
|
March 8, 1972 |
|
MAJOR GIAN SINGH Vs. SHRI S.P. BATRA
|
May 26, 1972 |
|
MAKHAN LAL Vs. HARPHUL
|
February 10, 1972 |
|
MALHA RAM Vs. DEPUTY COMMISSIONER (DEPUTY DIRECTOR OF PANCHYATS) ROHTAK
|
November 10, 1972 |
|
MALKIAT SINGH Vs. SANTA SINGH
|
August 23, 1972 |
|
MALKIAT SINGH Vs. GRAM PANCHAYAT SEKHA KALAN
|
October 27, 1972 |
|
MALOOK SINGH TARLOK SINGH Vs. STATE
|
March 29, 1972 |
|
MALTI KEERA, AUXILARY NURSE MIDWIFE Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 1972 |
|
MAMAN, ETC. Vs. THE FINANCIAL COMMISSIONER, ETC.
|
December 20, 1972 |
|
MAN MOHAN Vs. STATE OF PUNJAB
|
July 17, 1972 |
|
MAN SINGH, ASSISTANT SUB INSPECTOR Vs. THE STATE OF PUNJAB AND ORS.
|
April 21, 1972 |
|
MANAGEMENT OF CHOPRA MOTORS PVT LTD , MURTHAL Vs. P N THUKRAL PRESIDING OFFICER
|
December 12, 1972 |
|
MANAGEMENT OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD. Vs. WORKMEN OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD.
|
April 27, 1972 |
|
MANGAL SEIN Vs. SRI KISHAN DASS
|
October 24, 1972 |
|
MANGAT RAI Vs. THE STATE OF PUNJAB AND ANR.
|
October 5, 1972 |
|
MANGE Vs. SHANKER
|
November 16, 1972 |
|
MANGE RAM Vs. STATE OF HARYANA
|
May 4, 1972 |
|
MANGO Vs. JOGINDER KAUR
|
October 3, 1972 |
|
MANGU RAM Vs. STATE OF HARYANA
|
April 20, 1972 |
|
MANOHAR LAL Vs. STATE OF PUNJAB
|
July 28, 1972 |
|
MAUJI RAM Vs. STATE OF HARYANA
|
November 27, 1972 |
|
MAYA RAM Vs. M/S RAM SARAN DASS LALL CHAND AND ORS.
|
September 12, 1972 |
|
MAYAPATI Vs. STATE OF HARYANA
|
April 26, 1972 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
November 28, 1972 |
|
MEHAR SINGH AND SONS CONTRACTORS Vs. STATE OF PUNJAB
|
April 25, 1972 |
|
MEHAR SINGH, SARPANCH Vs. THE DIRECTOR OF PANCHAYATS ETC.
|
March 8, 1972 |
|
MEHTA LAL CHAND Vs. UNION OF INDIA
|
March 16, 1972 |
|
MESSRS HARYANA COOPERATIVE SUGAR MILLS LTD , ROHTAK Vs. COMMISSIONER OF INCOME TAX HARYANA
|
January 11, 1972 |
|
MESSRS KHALSA SHOE CO. Vs. MUNICIPAL COMMITTEE, AMBALA CITY
|
November 6, 1972 |
|
MESSRS PAHLAD RAI BHAWANI PRASAD, KOSLI, TEHSIL JHAJJAR DISTRICT ROHTAK Vs. THE MARKET COMMITTEE, KOSLI, TEHSIL JHAJJAR, DISTRICT ROHTAK AND ANOTHER
|
September 27, 1972 |
|
MEWA SINGH Vs. BRAHMA NAND
|
January 6, 1972 |
|
MILKHA SINGH Vs. TARA SINGH
|
November 6, 1972 |
|
MILKHI RAM Vs. STATE OF PUNJAB
|
May 23, 1972 |
|
MIRI MAL MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
|
November 27, 1972 |
|
MITHAN LAL Vs. STATE OF HARYANA
|
February 24, 1972 |
|
MOHAN LAL GUMBER Vs. SECRETARY BOARD OF DIRECT TAXES
|
February 23, 1972 |
|
MOHINDER LAL KAKRIA Vs. FINANCIAL COMMISSIONER
|
March 8, 1972 |
|
MOHINDER PARTAP Vs. UNION OF INDIA
|
September 21, 1972 |
|
MOHINDER SINGH Vs. ESTATE OFFICER CAPITAL PROJECT CHANDIGARH
|
July 18, 1972 |
|
MOHINDER SINGH KOHLI Vs. THE STATE OF PUNJAB, ETC.
|
September 26, 1972 |
|
MOLU RAM Vs. SAROJ KUMARI
|
February 3, 1972 |
|
MOLU RAM AMAR SINGH Vs. SAROJ KUMARI
|
September 8, 1972 |
|
MORNI DEVI Vs. IQBAL SINGH
|
November 2, 1972 |
|
MST AISHA Vs. STATE OF PUNJAB, ETC
|
August 8, 1972 |
|
MUBARIKPUR CO-OPERATIVER AGRICULTURE SERVICE SOCIETY LTD Vs. ASSISTANT REGISTRAR
|
April 28, 1972 |
|
MUKHTIAR KAUR Vs. STATE OF PUNJAB
|
May 4, 1972 |
|
MUL CHAND CHUNI LAL Vs. THE UNION OF INDIA (UOI)
|
February 18, 1972 |
|
MUNICIPAL COMMITTE Vs. PRITAM SINGH
|
September 4, 1972 |
|
MUNICIPAL COMMITTEE Vs. ARJAN SINGH
|
May 15, 1972 |
|
MUNICIPAL COMMITTEE Vs. MOHAN LAL
|
May 15, 1972 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. BALDEV RAJ
|
August 30, 1972 |
|
MUNICIPAL COMMITTEE, LUDHIANA, ETC Vs. LAKSHMI CHAND, ETC
|
October 4, 1972 |
|
MUNICIPAL COMMITTEE, SAMANA Vs. KRISHAN MURARI AND ANOTHER
|
January 5, 1972 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
September 22, 1972 |
|
NAFE SINGH Vs. DIRECTOR OF TECHNICAL EDUCATION, HARYANA, CHANDIGARH ETC
|
March 7, 1972 |
|
NAFE SINGH Vs. STATE OF HARYANA
|
May 17, 1972 |
|
NAGINDER SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB JULLUNDUR
|
March 15, 1972 |
|
NANAK SINGH Vs. STATE
|
May 22, 1972 |
|
NAND LAL Vs. FINANCIAL COMMISSIONER HARYANA
|
April 21, 1972 |
|
NAND SINGH Vs. DEPUTY COMMISSIONER
|
November 20, 1972 |
|
NAND SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
November 8, 1972 |
|
NATHA SINGH Vs. PUNJAB STATE
|
August 23, 1972 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RANI RAI BAJAJ
|
April 26, 1972 |
|
NAURATI Vs. MEHMA SINGH
|
February 8, 1972 |
|
NEW SURAJ TRANSPORT CO. AND OTHERS Vs. RUBY GENERAL INS. CO. AND OTHERS
|
April 30, 1972 |
|
NICHHATTAR SINGH Vs. BABU KHAN
|
May 26, 1972 |
|
NIHAL KAUR Vs. MEHAR SINGH
|
November 17, 1972 |
|
NIRMAL DASS ALIAS GOMI Vs. GRAM PANCHAYAT, VILLAGE PHARALA, TEHSIL NAWANSHAHR, DISTRICT JULLUNDUR
|
April 6, 1972 |
|
NIRMAL SINGH Vs. KARNAIL SINGH
|
September 8, 1972 |
|
NIRVAIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 11, 1972 |
|
NOBAT RAM Vs. MANGAL SINGH
|
October 20, 1972 |
|
NORTHERN INDIA FINANCE CORPORATION P Vs. R L SONI
|
February 10, 1972 |
|
O P YUGGAL Vs. SECRETARY TO GOVERNMENT, PUNJAB, MEDICAL AND HEALTH DEPARTMENTS CHANDIGARH ETC
|
February 4, 1972 |
|
OM PARKASH Vs. THE STATE OF PUNJAB
|
February 23, 1972 |
|
OM PARKASH Vs. BHAGAT SINGH AND ORS
|
April 17, 1972 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
April 24, 1972 |
|
ONKAR PARSHAD Vs. LALTA PARSHAD
|
February 22, 1972 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. AND ANR. Vs. RAJA RAM GUPTA AND ORS.
|
September 29, 1972 |
|
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
March 2, 1972 |
|
P N MALHOTRA Vs. STATE OF PUNJAB
|
March 6, 1972 |
|
PADAM PARSHAD Vs. PUNJAB NATIONAL BANK LTD
|
April 3, 1972 |
|
PAHAR CHAND AND SONS Vs. STATE OF PUNJAB
|
March 17, 1972 |
|
PALA SINGH Vs. THE STATE OF PUNJAB
|
August 17, 1972 |
|
PARAS RAM Vs. STATE OF HARYANA
|
September 4, 1972 |
|
PARBHU AND OTHERS Vs. ILLAQA MAGISTRATE (PRESCRIBED AUTHORITY) MOHINDERGARH AND OTHERS
|
November 30, 1972 |
|
PARGAT SINGH Vs. STATE OF PUNJAB
|
April 26, 1972 |
|
PARKASH KAUR Vs. M/S KUNDAN LAL MADAN MOHAN LAL
|
December 7, 1972 |
|
PARKASH SINGH MAN ETC Vs. COMMISSIONER, AGRICULTURAL PRODUCTION ETC
|
March 14, 1972 |
|
PARMINDER SINGH Vs. MNKATSAR JANTA CO-OPERATIVE TRANSPORT SOCIETY LTD.
|
November 9, 1972 |
|
PATIALA BISCUIT MANUFACTURERS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
July 11, 1972 |
|
PATTU Vs. FINANCIAL COMMISSIONER
|
November 15, 1972 |
|
PEE KEY CARRIERS AND OTHERS Vs. KAUSHALYA DEVI AND OTHERS
|
October 3, 1972 |
|
PEPSU TRANSPORT COMPANY PRIVATE LTD , KOT KAPURA Vs. LABOUR COURT, ROHTAK ETC
|
March 3, 1972 |
|
PIARA SINGH Vs. GURU GRANTH SAHIB MADNIPUR
|
October 6, 1972 |
|
PIARI NARAIN DUT Vs. VIRAN DEVI
|
February 9, 1972 |
|
PIRTHI SINGH Vs. RAGHBIR SINGH, ETC
|
December 1, 1972 |
|
PREM NATH Vs. PUNJAB STATE AND OTHERS
|
February 8, 1972 |
|
PRITAM SINGH ALIAS LADDO Vs. STATE OF PUNJAB AND OTHERS
|
June 6, 1972 |
|
PRITHIPAL SINGH, RAJWINDER SING Vs. BALDEV SINGH AND ORS
|
November 3, 1972 |
|
PUNJAB COMMERCE BANK LTD Vs. RAM NARAIN VIRMANI
|
November 14, 1972 |
|
PUNJAB KHADI GRAMUDYOG SANG Vs. STATE OF PUNJAB
|
September 25, 1972 |
|
PUNJAB KHANDSARI UDYOG Vs. STATE
|
April 25, 1972 |
|
PUNJAB STATE AND ANR. Vs. JASWANT KAUR AND ORS.
|
September 14, 1972 |
|
PUNJABI UNIVERSITY Vs. MANMOHAN
|
August 16, 1972 |
|
PURAN CHAND Vs. LAJYA WATI
|
July 14, 1972 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
July 28, 1972 |
|
PUSHPA ABBI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 29, 1972 |
|
R.I.N. AHOOJA Vs. UNION OF INDIA AND OTHERS
|
April 12, 1972 |
|
RABI RAM Vs. DALIP SINGH
|
March 2, 1972 |
|
RADHEY SHIAM KHANNA Vs. STATE OF HARYANA
|
November 8, 1972 |
|
RAGHBIR SINGH Vs. SATPAL KAUR
|
April 5, 1972 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
September 28, 1972 |
|
RAGHUBANS SINGH SEHGAL Vs. WISHAV WATI BAJAJ
|
January 24, 1972 |
|
RAJ KUMAR Vs. PREM PARKASH KAUR
|
April 11, 1972 |
|
RAJ SONS Vs. BOMBAY DYEING AND MANUFACTURING CO LTD
|
October 11, 1972 |
|
RAJA RAGHAVINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 13, 1972 |
|
RAJA RAM Vs. FINANCIAL COMMISSIONER, PUNJAB (TAXATION) CHANDIGARH AND OTHERS
|
August 11, 1972 |
|
RAJINDER SINGH KONNER Vs. UNION TERRITORY, CHANDIGARH
|
July 27, 1972 |
|
RAM BHAJ Vs. COMMISSIONER
|
September 27, 1972 |
|
RAM CHAND Vs. RAJINDER KAUR
|
July 18, 1972 |
|
RAM CHAND Vs. FINANCIAL COMMISSIONER
|
December 20, 1972 |
|
RAM CHANDER AND OTHERS Vs. AMAR SINGH
|
July 24, 1972 |
|
RAM DEI Vs. HAZARI
|
September 26, 1972 |
|
RAM DIWAYA Vs. KANHAYA LAL
|
April 6, 1972 |
|
RAM KALI Vs. SOHAN LAL
|
February 15, 1972 |
|
RAM KALI Vs. SOHAN LAL
|
March 15, 1972 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
May 1, 1972 |
|
RAM KISHAN MEHRA Vs. UNION OF INDIA
|
January 31, 1972 |
|
RAM LAL Vs. STATE OF PUNJAB
|
April 21, 1972 |
|
RAM LUBHAYA KAPUR Vs. UNION OF INDIA
|
September 4, 1972 |
|
RAM LUBHAYA KAPUR Vs. UNION OF INDIA
|
December 4, 1972 |
|
RAM NARAIN SHARMA AND ANOTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
October 6, 1972 |
|
RAM NATH Vs. SUMER CHAND
|
October 27, 1972 |
|
RAM NATH SAHNI Vs. STATE OF HARYANA THROUGH THE CHIEF SECRETARY, STATE OF HARYANA AND ANR.
|
January 23, 1972 |
|
RAM SARAN DASS Vs. COMMISSIONER AMBALA
|
March 30, 1972 |
|
RAM SARAN DASS SURAJ BHAN Vs. CENTRAL GOVERNMENT HARYANA
|
November 24, 1972 |
|
RAM SARUP Vs. TOTI
|
January 28, 1972 |
|
RAM SARUP Vs. SANT LAL
|
March 17, 1972 |
|
RAM SARUP Vs. MANGAL DASS AND ANOTHER
|
October 20, 1972 |
|
RAM SARUP BAWA Vs. STATE OF PUNJAB
|
January 6, 1972 |
|
RAM SINGH Vs. ASA RAM
|
August 22, 1972 |
|
RAM SINGH Vs. GITA RAM
|
October 10, 1972 |
|
RAM SWAROOP Vs. JANAK W/O RAM SWAROOP
|
May 5, 1972 |
|
RAMESH CHANDER Vs. COMMISSIONER OF INCOME-TAX
|
May 25, 1972 |
|
RAMESH KUMAR Vs. PUNJABI UNIVERSITY
|
April 26, 1972 |
|
RAMESHWAR DASS Vs. RAM BAL
|
December 5, 1972 |
|
RAMJI LAL Vs. THE STATE OF HARYANA
|
July 17, 1972 |
|
RANBIR SINGH Vs. MANGAL SINGH
|
November 3, 1972 |
|
RANBIR SINGH, ETC. Vs. MANGAL SINGH, ETC.
|
January 3, 1972 |
|
RANJIT SINGH Vs. BHAGWANTI
|
May 10, 1972 |
|
RATTAN DEVI Vs. SURAIN SINGH
|
August 7, 1972 |
|
REGISTERED SOCIETY, ARYA PRITI NIDHI SABHA ETC. Vs. PARAS RAM
|
September 21, 1972 |
|
REGISTRAR OF COMPANIES Vs. HIMPRASTHA FINANCIERS P LTD
|
August 16, 1972 |
|
REGISTRAR OF COMPANIES Vs. AJANTA LUCKY SCHEME AND INVESTMENT COMPANY PRIVATE LTD
|
September 28, 1972 |
|
RESHAM SINGH Vs. STATE OF PUNJAB
|
May 5, 1972 |
|
RULIA Vs. JAGDISH
|
August 28, 1972 |
|
RULIA RAM Vs. OM PARKASH
|
December 6, 1972 |
|
S D GHAI AND CO Vs. PUNJABI UNIVERSITY PATIALA
|
May 10, 1972 |
|
S GURDIAL SINGH Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
September 7, 1972 |
|
S.K.C. MOHAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 5, 1972 |
|
SAIN DASS Vs. SARDARI LAL
|
March 9, 1972 |
|
SAJJAN SINGH, ETC Vs. GURDIAL SINGH, ETC
|
August 17, 1972 |
|
SALIG RAM KUMAR Vs. SECRETARY HARYANA PUBLIC SERVICE COMMISSION, ETC.
|
October 13, 1972 |
|
SAMADH BAWA MARU DASSU Vs. FINANCIAL COMMISSIONER
|
March 17, 1972 |
|
SAMPURAN SINGH Vs. JAL KAUR
|
May 12, 1972 |
|
SANT LAL Vs. STATE OF HARYANA, ETC.
|
May 26, 1972 |
|
SANT SINGH Vs. STATE OF PUNJAB, ETC
|
December 6, 1972 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
April 18, 1972 |
|
SANTA SINGH Vs. BASANTA SINGH
|
March 7, 1972 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
February 1, 1972 |
|
SAPURAN SINGH SUB DIVISIONAL OFFICER Vs. STATE OF PUNJAB AND ANR.
|
January 5, 1972 |
|
SARBJIT SINGH Vs. NANKANA SAHIB TRANSPORT COMPANY P LTD
|
January 12, 1972 |
|
SARDARI LAL GULZARI LAL, ETC Vs. GOKAL CHAND RATTAN CHAND, WOOLEN MILLS (PRIVATE) LTD
|
November 14, 1972 |
|
SARDHA RAM Vs. CENTRAL GOVERNMENT
|
February 9, 1972 |
|
SARDUL SINGH Vs. HARBHAJAN SINGH
|
July 14, 1972 |
|
SARWAN RAM, ETC Vs. TEHAL SINGH, ETC
|
October 6, 1972 |
|
SARWAN SINGH Vs. TARSEM LAL
|
January 24, 1972 |
|
SAT PAL ANAND Vs. R K AHUJA
|
August 23, 1972 |
|
SATNAM SINGH Vs. J.S. CHAUHAN ETC.
|
September 21, 1972 |
|
SATYA NARAIN Vs. DHAJA RAM
|
December 22, 1972 |
|
SATYA PARKASH Vs. NATIONAL URBAN CO-OPERATIVE BANK
|
June 30, 1972 |
|
SCIENCE HOUSE Vs. ASSESSING AUTHORITY
|
November 14, 1972 |
|
SETH ANAND KUMARSON Vs. KASTURI LAL
|
November 3, 1972 |
|
SETH GANPAT RAM COTTON GINNING AND PRESSING FACTORY Vs. STATE OF PUNJAB
|
October 6, 1972 |
|
SEWAK PARSHAD Vs. GRAM PANCHAYAT RAIPUR RANI
|
January 5, 1972 |
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SEWTI DEVI Vs. KANTI PARSHAD
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August 9, 1972 |
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SHADI LAL Vs. SURINDER KUMAR
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May 22, 1972 |
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SHAM DASS Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
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May 26, 1972 |
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SHAM LAL Vs. THE STATE OF HARYANA
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September 20, 1972 |
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SHANKAR SINGH Vs. MANGAL SINGH
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August 2, 1972 |
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SHANTI Vs. SURTA
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October 4, 1972 |
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SHANTI DEVI Vs. RAM NATH
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January 6, 1972 |
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SHANTI LAL SIKKA Vs. THE STATE OF HARYANA ETC.
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January 18, 1972 |
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SHASHI KANTA Vs. STATE OF HARYANA
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December 22, 1972 |
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SHAVINDER SINGH Vs. UNION OF INDIA
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September 18, 1972 |
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SHEO DHIAN SINGH Vs. STATE OF HARYANA
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April 11, 1972 |
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SHER SINGH Vs. MEHAR SINGH ETC.
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April 7, 1972 |
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SHERA Vs. JIWANI
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July 14, 1972 |
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SHIBCHARAN Vs. STATE OF HARYANA
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April 24, 1972 |
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SHISHPAL Vs. A L FLETCHER
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April 20, 1972 |
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SHIVJIT SINGH Vs. CHARAN SINGH
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September 13, 1972 |
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SHRI DEV DUTT GUPTA, OFFICIATING SUB DIVISIONAL ENGINEER, P. W. D. B AND R. Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, PUBLIC WORKS DEPARTMENT.
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May 16, 1972 |
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SHRI KHUSHI RAM GILL Vs. STATE OF PUNJAB THROUGH FINANCIAL COMMISSIONER, TAXATION, PUNJAB, AND ANR.
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January 24, 1972 |
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SHRI SHADI LAL Vs. THE DEPUTY COMMISSIONER, GURGAON AND ORS.
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May 18, 1972 |
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SHRIMATI SHAKUNTLA, ETC Vs. GENERAL PUBLIC, ETC
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October 27, 1972 |
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SHRIOMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR Vs. MAHANT ISHER SINGH CHELA DEVA SINGH
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March 3, 1972 |
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SIRI KRISHAN CHANDER Vs. FINANCIAL COMMISSIONER
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May 3, 1972 |
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SIS Vs. THE STATE OF PUNJAB
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April 26, 1972 |
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SMT. DHANPATI Vs. RATIA
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October 13, 1972 |
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SMT. NIRMALA DEVI KAPOOR Vs. KARTAR SINGH AND ORS.
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September 5, 1972 |
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SMT. SHAKUNTLA DEVI Vs. M/S. JYOTI TRADERS
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August 21, 1972 |
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SOHAN LAL Vs. RATTAN LAL
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April 11, 1972 |
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SOHAN SINGH AND OTHERS Vs. SHRI SURJIT SINGH SODHI, COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
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October 25, 1972 |
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SOHELA MAL DAYAL SINGH ETC. Vs. THE STATE AGRICULTURAL MARKETING BOARD, THROUGH ITS CHAIRMAN ETC.
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March 30, 1972 |
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SONA DEVI Vs. STATE ETC
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May 10, 1972 |
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STATE Vs. BHAGLA AND ANOTHER
|
June 14, 1972 |
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STATE Vs. GURCHARAN SINGH
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April 24, 1972 |
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STATE BANK OF PATIALA Vs. UNION OF INDIA
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January 14, 1972 |
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STATE OF HARYANA Vs. PHULA RAM
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April 3, 1972 |
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STATE OF HARYANA Vs. MANSA RAM
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May 3, 1972 |
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STATE OF HARYANA Vs. DEEP CHAND
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July 11, 1972 |
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STATE OF PUNJAB Vs. MANOHAR LAL
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May 24, 1972 |
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STATE OF PUNJAB Vs. KIRPAL SINGH
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June 2, 1972 |
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STATE OF PUNJAB Vs. LAL CHAND JHARU RAM
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April 4, 1972 |
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STATE OF PUNJAB Vs. LAND ACQUISITION COLLECTOR KAPURTHALA
|
April 6, 1972 |
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STATE OF PUNJAB Vs. SARMUKH SINGH
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January 3, 1972 |
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STATE OF PUNJAB Vs. S BHAGWANT SINGH
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March 8, 1972 |
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STATE OF PUNJAB Vs. OM PARKASH DHARWAL AND ANOTHER
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March 17, 1972 |
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STATE OF PUNJAB Vs. DR. NIRANJAN SINGH DHILLON
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August 1, 1972 |
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STATE OF PUNJAB Vs. DES RAJ
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May 19, 1972 |
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STATE OF PUNJAB Vs. PRITAM DASS
|
December 12, 1972 |
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STATE OF PUNJAB AND ORS. Vs. LT. J.P.S. KAPOOR
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March 7, 1972 |
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STATE OF PUNJAB AND OTHERS Vs. MEHTA HARBANS SINGH
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January 7, 1972 |
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SUCHA SINGH Vs. GURNAM SINGH
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March 20, 1972 |
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SUCHA SINGH Vs. SHER SINGH
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May 23, 1972 |
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SUKHDEV RAJ Vs. DISTRICT MAGISTRATE
|
March 30, 1972 |
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SUKHDEV RAJ Vs. STATE
|
March 10, 1972 |
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SUKHDEV SINGH Vs. THE DEPUTY COMMISSIONER, JULLUNDUR AND OTHERS
|
October 27, 1972 |
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SUKHLAL SHEO NARAIN Vs. COMMISSIONER OF WEALTH-TAX
|
May 23, 1972 |
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SUNDER SINGH Vs. UNION OF INDIA
|
February 1, 1972 |
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SURAJ BHAN Vs. JOGI RAM
|
April 26, 1972 |
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SURAJ BHAN Vs. BAIDOO JAI RAM
|
November 29, 1972 |
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SURAJ PARKASH Vs. THE STATE OF PUNJAB AND OTHERS
|
August 9, 1972 |
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SURESH CHANDRA MARWAHA Vs. LAULS PRIVATE LTD
|
August 7, 1972 |
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SURINDER NATH GOYAL AND ORS. Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT, PUNJAB, MEDICAL AND HEALTH DEPARTMENT, CHANDIGARH AND ORS.
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December 5, 1972 |
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SURJIT KAUR Vs. GURCHARAN SINGH
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March 16, 1972 |
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SURJIT SINGH Vs. SOM DUTT AND OTHERS
|
November 24, 1972 |
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SURJIT SINGH Vs. THE STATE OF PUNJAB ETC.
|
May 26, 1972 |
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SURRINDER KAUR Vs. GURDEEP SINGH
|
June 7, 1972 |
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SUSHMA DEWAN Vs. AJIT KUMAR DEWAN
|
September 27, 1972 |
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SWARN SINGH Vs. STATE OF PUNJAB
|
April 18, 1972 |
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T BHANDARI Vs. PUNJAB STATE
|
March 9, 1972 |
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TAKAN RAM Vs. NARAIN DAS
|
January 4, 1972 |
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TAKHAT SINGH Vs. PREM CHAND
|
March 24, 1972 |
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TARA CHAND Vs. S K CHHIBBER
|
February 24, 1972 |
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TARSEM KUMAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
|
April 24, 1972 |
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THE CO-OPERATIVE GENERAL INSURANCE SOCIETY LTD. AND OTHERS Vs. SURJIT SINGH AND ANOTHER
|
August 10, 1972 |
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THE DIVISIONAL PERSONNEL OFFICER, DELHI. DIVISION NORTHERN RAILWAY, ETC. Vs. JASWANT RAI ETC.
|
April 27, 1972 |
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THE MUNICIPAL COMMITTEE Vs. THE STATE OF PUNJAB ETC.
|
April 21, 1972 |
|
THE MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB AND ORS.
|
April 19, 1972 |
|
THE STATE OF HARYANA Vs. NIRMAL SINGH AND OTHERS
|
November 27, 1972 |
|
THE UNION OF INDIA (UOI), ETC. Vs. LACHHI RAM, ETC.
|
July 17, 1972 |
|
THE UNION OF INDIA (UOI), ETC. Vs. KIRPAL SINGH, ETC.
|
March 10, 1972 |
|
TILAK RAM AND SONS Vs. STATE OF PUNJAB
|
April 7, 1972 |
|
TIRKHA, ETC. Vs. DWARKA PARSHAD, ETC.
|
July 12, 1972 |
|
TOKHA Vs. SAMMAN
|
February 3, 1972 |
|
TULSA SINGH Vs. STATE OF HARYANA
|
September 20, 1972 |
|
TULSAN DEVI Vs. KRISHNI DEVI
|
November 9, 1972 |
|
UDHAM SINGH AND ANR. Vs. THE INSPECTOR GENERAL OF POLICE AND ORS.
|
December 13, 1972 |
|
UNION OF INDIA Vs. SUCHA SINGH, ETC
|
January 12, 1972 |
|
UNION OF INDIA Vs. KHARATI LAL
|
September 4, 1972 |
|
UNION OF INDIA Vs. CHHATTAR SINGH
|
August 23, 1972 |
|
UNION OF INDIA (UOI) Vs. NAND LAL, ETC.
|
May 1, 1972 |
|
V K JAIN Vs. UNION OF INDIA
|
May 17, 1972 |
|
VARINDER KUMAR Vs. STATE OF PUNJAB
|
January 25, 1972 |
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VASDEV SINGH BHALLA Vs. CHIEF COMMISSIONER, CHANDIGARH ADMINISTRATION AND OTHERS
|
May 16, 1972 |
|
VED PAL SINGH Vs. BHALLA RAM AND OTHERS
|
October 24, 1972 |
|
VED PARKASH AND ANR Vs. KHUSHI RAM AND ANR
|
November 23, 1972 |
|
VED PARKASH ETC. Vs. FAQIR CHAND ETC.
|
May 9, 1972 |
|
VED PRAKASH SETHI Vs. MUSAFIR TRANSPORT CO. LTD., MANSA AND ORS.
|
March 9, 1972 |
|
VISHAN DASS Vs. JAISI BAI UDE BHAN
|
January 18, 1972 |
|
VISHWAKARMA INDUSTRIES Vs. UNION OF INDIA
|
May 26, 1972 |
|
WALAITI RAM Vs. THAKUR SINGH
|
October 31, 1972 |
|
WARYAM SINGH Vs. UJAGAR SINGH
|
August 4, 1972 |
|
YOG RAJ Vs. THE STATE OF HARYANA
|
November 15, 1972 |
|
YOGINDER MOHAN Vs. STATE OF PUNJAB AND ANOTHER
|
March 1, 1972 |
|
ZILA PARISHAD AMBALA Vs. BANARSI DASS KAPUR
|
May 23, 1972 |
LOGIN