|
ABHE RAM Vs. THE FINANCIAL COMMISSIONER, ETC.
|
February 16, 1971 |
|
ADMINISTRATOR MUNICIPALITY YAMUNANAGAR Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
|
September 2, 1971 |
|
AJAY ENTERPRISES Vs. SUPERINTENDENT OF CENTRAL EXCISE AND 5 ORS
|
January 11, 1971 |
|
AMAR CHAND Vs. HARJI
|
March 2, 1971 |
|
AMAR NATH Vs. LAKHSMI DEVI, ETC.
|
January 12, 1971 |
|
AMAR SINGH Vs. CHHAJU SINGH AND ANOTHER
|
February 5, 1971 |
|
AMAR SINGH Vs. STATE OF HARYANA ETC
|
September 24, 1971 |
|
AMAR SINGH MODI LAL Vs. STATE OF HARYANA
|
March 25, 1971 |
|
AMARJIT SINGH Vs. SAROJ MALIK
|
April 7, 1971 |
|
AMARJIT SINGH Vs. THE STATE OF PUNJAB
|
January 27, 1971 |
|
AMIN LAL Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
|
July 15, 1971 |
|
AMIR CHAND Vs. THE PUNJAB STATE ETC.
|
March 8, 1971 |
|
AMRIK SINGH Vs. INSPECTOR GENERAL OF POLICE, ETC.
|
July 20, 1971 |
|
AMRITSAR CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF PUNJAB
|
May 26, 1971 |
|
ANAND Vs. KISHAN CHANDER
|
January 11, 1971 |
|
ANUP KUMAR Vs. BHAGWAT ETC.
|
November 3, 1971 |
|
ASA RAM, ETC Vs. MEHAR SINGH, ETC
|
November 15, 1971 |
|
ASA SINGH Vs. STATE OF HARYANA
|
July 30, 1971 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. STATE OF HARYANA
|
October 14, 1971 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
|
December 21, 1971 |
|
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
|
October 11, 1971 |
|
B C DAS ETC Vs. STATE OF ASSAM ETC
|
April 23, 1971 |
|
BABU Vs. GANESHA ETC
|
October 7, 1971 |
|
BACHAN SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
April 16, 1971 |
|
BACHAN SINGH Vs. ARJAN SINGH
|
September 17, 1971 |
|
BAL KRISHAN Vs. MUNICIPAL COMMITTEE
|
November 1, 1971 |
|
BALBIR KAUR Vs. THE FINANCIAL COMMISSIONER TAXATION AND ORS.
|
September 27, 1971 |
|
BALDEV KRISHAN PURI Vs. STATE OF HARYANA
|
October 15, 1971 |
|
BALDEV RAJ SHARMA Vs. THE STATE OF PUNJAB AND ANR.
|
November 16, 1971 |
|
BALDEV SINGH AND OTHERS Vs. HIRA AND OTHERS
|
May 8, 1971 |
|
BALDEV SINGH, ETC. Vs. HIRA, ETC.
|
May 18, 1971 |
|
BALKESH Vs. SHANTI DEVI
|
August 26, 1971 |
|
BALWANT RAI Vs. RAM GOPAL
|
July 14, 1971 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 19, 1971 |
|
BALWANT SINGH Vs. GURDIAL SINGH ETC.
|
October 27, 1971 |
|
BANSARI LAL Vs. STATE OF PUNJAB
|
August 4, 1971 |
|
BANTA SINGH AND OTHERS Vs. PHUMAN SINGH AND ANOTHER
|
November 11, 1971 |
|
BANTASINGH Vs. KABAL SINGH
|
July 21, 1971 |
|
BARAR LION BUTTONS P LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 15, 1971 |
|
BEHARI LAL ETC. Vs. SHMT. KAUSHALYA DEVI
|
March 10, 1971 |
|
BHAGAT SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS.
|
May 27, 1971 |
|
BHAGO Vs. BACHNI
|
August 24, 1971 |
|
BHAGWAN DAS Vs. FINANCIAL COMMISSIONER PUNJAB
|
October 20, 1971 |
|
BHAGWAN SINGH Vs. STATE OF HARYANA
|
July 21, 1971 |
|
BHAGWAN SINGH Vs. KASHMIR SINGH
|
February 16, 1971 |
|
BHAGWANT KAUR ETC. Vs. SIKH GURDWARA JUDICIAL COMMISSION ETC.
|
April 28, 1971 |
|
BHAJNA Vs. MIHAN ETC
|
November 26, 1971 |
|
BHAKRA MANAGEMENT BOARD Vs. S.C. SARIN ETC.
|
March 26, 1971 |
|
BHAN SINGH Vs. COMMISSIONER
|
February 12, 1971 |
|
BHARAT SINGH AND COMPANY Vs. THE STATE OF HARYANA, ETC.
|
November 12, 1971 |
|
BHIWANI TEXTILE MILLS Vs. THE EMPLOYEES STATE INSURANCE CORPORATION, ETC.
|
May 25, 1971 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
November 7, 1971 |
|
BIMAL KISHORE KAPUR Vs. THE CHARTERED BANK AMRITSAR
|
December 6, 1971 |
|
BIR BIKRAMJIT KHULLER Vs. STATE OF PUNJAB THROUGH THE EDUCATION COMMISSIONER AND ANR.
|
February 23, 1971 |
|
BIRBAL ETC. Vs. STATE
|
May 20, 1971 |
|
BIRJINDER SINGH Vs. KURUKSHETRA UNIVERSITY
|
February 4, 1971 |
|
BIRO Vs. MOHINDER SINGH
|
August 6, 1971 |
|
BRIJ LAL KHERA Vs. RAKSHA DEVI AND ANR.
|
November 16, 1971 |
|
BUDH RAM Vs. SAWNI
|
September 10, 1971 |
|
BUDH RAM BALAK RAM Vs. DHURI CO-OPERATIVE-CUM-MARKETING-CUM-PROCESSING
|
July 26, 1971 |
|
CH. INDER SINGH Vs. SHRI GULZARI LAL NANDA AND OTHERS
|
September 21, 1971 |
|
CHANAN SINGH Vs. HARBANS LAL
|
February 23, 1971 |
|
CHANAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 1971 |
|
CHANDGI RAM Vs. STATE OF HARYANA AND OTHERS
|
December 20, 1971 |
|
CHARAN SINGH Vs. JAGIR SINGH
|
February 8, 1971 |
|
CHARANJIT LAL ETC Vs. TARA SINGH ETC
|
August 31, 1971 |
|
CHHIMA DEVI Vs. DEVI DASS
|
August 19, 1971 |
|
CHHINKU RAM Vs. FINANCIAL COMMISSIONER
|
February 12, 1971 |
|
CHIEF SETTLEMENT COMMISSIONER Vs. RAM SINGH
|
October 12, 1971 |
|
COMMISSIONER OF GIFT-TAX Vs. TEJ NATH
|
November 9, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED
|
September 7, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED
|
July 27, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. SARDARI LAL MEHRA
|
July 22, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM SARAN INDER SINGH
|
July 22, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. SHAM LAL NARULA
|
January 6, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD
|
May 3, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. GIAN CHAND
|
March 22, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. JAI HIND PICTURE CO P LTD
|
August 26, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. ARJAN SINGH
|
October 12, 1971 |
|
COMMISSIONER OF INCOME-TAX Vs. GIAN CHAND AND CO
|
October 20, 1971 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. NATIONAL EXHIBITORS
|
March 4, 1971 |
|
CONTROLLER OF ESTATE DUTY Vs. JAI GOPAL MEHRA
|
March 10, 1971 |
|
D A V COLLEGE SOCIETY Vs. SARVADA AND ANGLO SANSKRIT HIGHER SECONDARY SCHOOL MANAGING COMMITTEE
|
September 9, 1971 |
|
DALIP KAUR Vs. STATE OF PUNJAB
|
July 14, 1971 |
|
DALIP SINGH Vs. STATE OF PUNJAB
|
February 17, 1971 |
|
DALIP SINGH Vs. DIRECTOR OF PANCHAYATS
|
May 12, 1971 |
|
DALIP SINGH Vs. RAJINDER SINGH
|
September 17, 1971 |
|
DALIP SINGH Vs. PARAMJIT KAUR
|
February 5, 1971 |
|
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 1, 1971 |
|
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 24, 1971 |
|
DAMYANTI DEVI AND ORS. Vs. SITA DEVI AND ORS.
|
November 19, 1971 |
|
DARBARA SINGH Vs. THE UNION OF INDIA AND ANOTHER
|
August 31, 1971 |
|
DARSHAN SINGH Vs. THE STATE OF PUNJAB
|
February 11, 1971 |
|
DASSU Vs. SUPERINTENDING CANAL OFFICER ROHTAK
|
March 31, 1971 |
|
DAULAT RAM Vs. RAMA KANT
|
October 12, 1971 |
|
DAULAT SINGH Vs. DEPUTY COMMISSIONER KARNAL
|
April 23, 1971 |
|
DAYA CHAND Vs. STATE OF PUNJAB
|
February 2, 1971 |
|
DAYA CHAND Vs. RAM PHAL
|
May 27, 1971 |
|
DAYA KAUR Vs. JASWANT SINGH
|
April 30, 1971 |
|
DAYAL SINGH Vs. BHAJAN KAUR
|
November 9, 1971 |
|
DAYANAND ANGLO-VEDIC COLLEGE MANAGING COMMITTEE NEW DELHI Vs. STATE OF PUNJAB
|
August 12, 1971 |
|
DELCO ENGINEERING WORKS Vs. GENERAL MOTORS CORPORATION
|
October 13, 1971 |
|
DERA BABA RAM GIR Vs. THE STATE OF HARYANA, ETC.
|
December 13, 1971 |
|
DES RAJ Vs. THE TREASURY OFFICER AND ASSESSING AUTHORITY ETC.
|
January 8, 1971 |
|
DEVI CHAND Vs. CHATAR SINGH, ETC.
|
January 4, 1971 |
|
DEVI SHANKER PARBHAKAR Vs. THE STATE OF HARYANA ETC.
|
January 5, 1971 |
|
DEVINDER KUMAR KEWAL KUMAR Vs. STATE
|
September 14, 1971 |
|
DHAJA RAM Vs. GRAM SABHA OF VILLAGE MANANA
|
September 1, 1971 |
|
DHARAM CHAND Vs. RAM CHAND
|
August 3, 1971 |
|
DHARAM PAL SINGH PANWAR Vs. B S OJHA
|
December 2, 1971 |
|
DILBAGH RAI Vs. BRAHM DATT AND ORS.
|
November 8, 1971 |
|
DILBHARI Vs. THE MUNICIPAL COMMITTEE
|
September 13, 1971 |
|
DINA NATH BHANDARI Vs. PARKASH CHAND JAIN
|
December 9, 1971 |
|
DONGAR RAM Vs. SUPERINTENDING CANAL OFFICER
|
May 21, 1971 |
|
DROPTI Vs. CHINTA AND ORS.
|
September 13, 1971 |
|
DYAL KAUR Vs. UJAGAR SINGH
|
January 6, 1971 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SH. B.S. KAPOOR, CENERAL MANAGER AND PROPRIETOR OF M/S. ORGANO CHEMICAL INDUSTRIES, SONEPAT AND OTHERS
|
March 17, 1971 |
|
EXPRESS DAIRY COMPANY LIMITED Vs. ASSESSING AUTHORITY
|
January 14, 1971 |
|
FANCY NETS AND FABRICS Vs. STATE OF PUNJAB
|
May 5, 1971 |
|
FAQIR SINGH Vs. GURBACHAN SINGH
|
January 7, 1971 |
|
FATEH CHAND JAIRAM DASS Vs. COMMISSIONER OF INCOME-TAX
|
August 26, 1971 |
|
G H ORD Vs. RAJ MAL
|
November 15, 1971 |
|
GAJJAN SINGH AND OTHERS Vs. BACHAN SINGH AND OTHERS
|
November 11, 1971 |
|
GANGA SINGH WASAWA SINGH Vs. NARINJAN SINGH GANGA SINGH
|
May 19, 1971 |
|
GARIB SINGH Vs. HARNAM SINGH
|
February 2, 1971 |
|
GARIB SINGH KISHAN SINGH Vs. HARNAM SINGH KISHAN SINGH
|
July 15, 1971 |
|
GIAN CHAND Vs. TIRATH RAM GUPTA
|
October 21, 1971 |
|
GIAN CHAND Vs. M/S. G. KAY (KAY) INDUSTRIES
|
April 26, 1971 |
|
GIAN CHAND Vs. CHHAJU RAM
|
December 3, 1971 |
|
GIAN CHAND TANGRI Vs. THE STATE OF PUNJAB ETC.
|
February 11, 1971 |
|
GILLU TEEKAN Vs. DAMODAR DASS SHIB LAL
|
April 5, 1971 |
|
GOBIND RAM BATRA Vs. UNION OF INDIA
|
July 14, 1971 |
|
GORAN Vs. FINANCIAL COMMISSIONER
|
October 27, 1971 |
|
GOVERNMENT MEDICAL STORE DEPOT Vs. STATE OF HARYANA
|
May 18, 1971 |
|
GOYAL OIL MILLS Vs. THE STATE
|
August 2, 1971 |
|
GRAM PANCHAYAT MURTHAL Vs. LAND ACQUISITION COLLECTOR
|
August 5, 1971 |
|
GRAM PANCHAYAT OF VILLAGE BARROT AND ANOTHER Vs. SHRI SUNIL AHUJA SUB-DIVISIONAL OFFICER (CIVIL) THANESAR AND OTHERS
|
February 19, 1971 |
|
GRAM PANCHAYAT RANWAN Vs. AMAR NATH
|
January 25, 1971 |
|
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 20, 1971 |
|
GUJJAR SINGH Vs. MUNSHI SINGH
|
December 17, 1971 |
|
GULSHAN RAI ETC Vs. HANS RAJ ETC
|
September 10, 1971 |
|
GUMANI RAM SIRI RAM Vs. COMMISSIONER OF INCOME-TAX
|
August 17, 1971 |
|
GURANDITTA Vs. BALBIR SINGH
|
September 22, 1971 |
|
GURCHARAN SINGH Vs. THE STATE OF PUNJAB
|
February 10, 1971 |
|
GURDAS SINGH BADAL Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
|
May 18, 1971 |
|
GURDEEP KAUR Vs. SURINDER SINGH
|
February 19, 1971 |
|
GURDEV KAUR Vs. CHANAN KAUR
|
January 29, 1971 |
|
GURDEV SINGH Vs. THE STATE OF PUNJAB ETC.
|
August 10, 1971 |
|
GURDIAL KAUR Vs. ASSO
|
May 25, 1971 |
|
GURDIAL SINGH Vs. SEWA SINGH
|
September 13, 1971 |
|
GURDIAL SINGH Vs. THE STATE OF PUNJAB
|
April 16, 1971 |
|
GURDIAL SINGH BAWA Vs. THE DIRECTOR OF INDUSTRIES, HARYANA, ETC.
|
February 24, 1971 |
|
GURDIAL SINGH UPPAL Vs. COMMISSIONER OF INCOME-TAX
|
September 8, 1971 |
|
GURDIT SINGH Vs. STATE OF PUNJAB
|
May 21, 1971 |
|
GURDWARA AND BABA HUNDAL Vs. SHIV SINGH
|
September 23, 1971 |
|
GURDWARA PARBANDHAK COMMITTEE Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
September 20, 1971 |
|
GURMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 3, 1971 |
|
GURMUKH SINGH Vs. DALIP SINGH
|
January 29, 1971 |
|
GURNAM SINGH Vs. S JAGJIT SINGH ROSHA
|
December 20, 1971 |
|
GURU NANAK EX SERVICEMEN CO-OPERATIVE T F SOCIETY GROUP NO Vs. STATE OF HARYANA
|
April 15, 1971 |
|
HAR LAL Vs. FINANCIAL COMMISSIONER
|
September 3, 1971 |
|
HAR NAND Vs. COMMISSIONER AMBALA CANTT
|
May 21, 1971 |
|
HARBANS SINGH Vs. THE STATE
|
January 12, 1971 |
|
HARBANS SINGH Vs. STATE OF PUNJAB ETC.
|
September 29, 1971 |
|
HARBANS SINGH AZAD Vs. VINOD KUMAR, ETC
|
January 7, 1971 |
|
HARBANS SINGH UBEROI Vs. STATE OF PUNJAB ETC.
|
October 19, 1971 |
|
HARBHAGWAN DAS Vs. DALJIT SINGH
|
April 15, 1971 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
September 9, 1971 |
|
HARDIAL SINGH Vs. BAGGA SINGH
|
August 24, 1971 |
|
HARGIAN SINGH ETC. Vs. THE STATE OF HARYANA ETC.
|
May 4, 1971 |
|
HARI CHAND BISHNA RAM Vs. STATE OF PUNJAB
|
April 30, 1971 |
|
HARI SINGH Vs. CHAND SINGH
|
July 29, 1971 |
|
HARI SINGH Vs. MOHAR SINGH
|
May 14, 1971 |
|
HARI SINGH KAKA SINGH Vs. HARIJAN CO-OPERATIVE SOCIETY OF CHUPKI SUB TEHSIL SAMANA DISTRICT PATIALA
|
February 3, 1971 |
|
HARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB ETC.
|
August 9, 1971 |
|
HARJIT SINGH AND ANOTHER Vs. HARDEV SINGH CHHINA AND OTHERS
|
December 3, 1971 |
|
HARMEL SINGH Vs. STATE OF HARYANA
|
August 5, 1971 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
August 25, 1971 |
|
HAZARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
February 19, 1971 |
|
HAZARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 15, 1971 |
|
HAZURA SINGH Vs. THE STATE OF PUNJAB, ETC.
|
July 30, 1971 |
|
HET RAM Vs. ASSISTANT COLLECTOR
|
July 14, 1971 |
|
HINDUSTAN SANITARY-WARE AND INDUSTRIES LTD Vs. STATE OF HARYANA
|
May 24, 1971 |
|
HIRA NAND Vs. FINANCIAL COMMISSIONER
|
August 31, 1971 |
|
HOSHIARPUR EXPRESS TRANSPORT COMPANY LTD , HOSHIARPUR Vs. STATE TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH, ETC
|
April 16, 1971 |
|
INDER Vs. GURDIT SINGH
|
February 8, 1971 |
|
INDER KUMAR KAPUR Vs. STATE OF PUNJAB
|
July 21, 1971 |
|
INDER PARKASH ANAND Vs. THE STATE OF HARYANA AND ORS.
|
November 18, 1971 |
|
INDER SINGH Vs. STATE OF HARYANA
|
May 19, 1971 |
|
INDUSTRIAL CABLES INDIA LTD Vs. REGISTRAR OF COMPANIES
|
August 26, 1971 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. STATE OF PUNJAB
|
October 8, 1971 |
|
JAGAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND ORS.
|
September 15, 1971 |
|
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD Vs. STATE
|
August 3, 1971 |
|
JAGDEV SINGH Vs. STATE OF PUNJAB
|
March 26, 1971 |
|
JAGDISH KHATTAR Vs. RAM KISHAN
|
February 25, 1971 |
|
JAI RAM HANS RAJ Vs. STATE OF HARYANA
|
July 26, 1971 |
|
JAI SINGH Vs. MOHINDER SINGH, ETC.
|
August 4, 1971 |
|
JAISI RAM Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
January 8, 1971 |
|
JANGIR SINGH Vs. AJMER SINGH, ETC
|
May 26, 1971 |
|
JARNAIL SINGH Vs. CHANAN KAUR
|
October 29, 1971 |
|
JARNAIL SINGH AND OTHERS Vs. INTZAMIA COMMITTEE, DHARAMSHALA AND OTHERS
|
October 13, 1971 |
|
JASWANT RAI Vs. BHAGWAN DASS
|
August 31, 1971 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
April 5, 1971 |
|
JASWANT SINGH Vs. JAGIR SINGH
|
July 22, 1971 |
|
JASWINDER SINGH TOOR Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA ETC
|
January 25, 1971 |
|
JATHEDAR SADHU SINGH Vs. CHARAN SINGH
|
August 23, 1971 |
|
JEE RAM AND OTHERS Vs. GOBIND AND OTHERS
|
September 20, 1971 |
|
JINDU RAM Vs. STATE OF PUNJAB
|
May 17, 1971 |
|
JIT RAM, ETC. Vs. THE STATE OF HARYANA
|
January 7, 1971 |
|
JIT SINGH Vs. MANGAL SINGH
|
February 18, 1971 |
|
JITA SINGH Vs. STATE OF PUNJAB
|
August 12, 1971 |
|
JIWAN SINGH Vs. STATE OF PUNJAB
|
February 23, 1971 |
|
JIWAN SINGH Vs. PUNJAB STATE
|
May 6, 1971 |
|
JIWAN SINGH AND SONS Vs. SENIOR SUPERINTENDENT OF CENTRAL EXCISE
|
January 12, 1971 |
|
JOGINDER SINGH Vs. STATE
|
July 19, 1971 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 30, 1971 |
|
JOGINDER SINGH SURMUKH SINGH Vs. BALKARAN KAUR
|
April 2, 1971 |
|
JUG LAL Vs. GRAM PANCHAYAT OF VILLAGE SIWA
|
February 5, 1971 |
|
JUGMINDER SINGH Vs. SUBHASH CHAND
|
November 17, 1971 |
|
JUMAN RAM ETC Vs. NARAIN DASS ETC
|
August 27, 1971 |
|
K K JAGGIA, SUPERINTENDING ENGINEER, HARYANA PWD IRRIGATION DEPARTMENT Vs. STATE OF HARYANA ETC
|
November 7, 1971 |
|
KAILASH CHANDER JAIN Vs. STATE OF HARYANA ETC
|
July 18, 1971 |
|
KALWANT SINGH, ETC. Vs. SHER SINGH ETC.
|
January 22, 1971 |
|
KAMLA RANI Vs. RAJ KUMAR
|
January 27, 1971 |
|
KAPUR SINGH Vs. FIRM BHAGWAN DASS SAT PAL
|
February 12, 1971 |
|
KARAM CHAND KAKKAR Vs. INCOME-TAX OFFICER
|
October 22, 1971 |
|
KARAM SINGH Vs. CHARAN SINGH
|
July 16, 1971 |
|
KARAM SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
January 29, 1971 |
|
KARAMBIR KAUR Vs. KANWAR VIJAY PAL SINGH, ETC.
|
January 12, 1971 |
|
KARAN SINGH Vs. ILLAQA MAGISTRATE PANIPAT ETC
|
April 7, 1971 |
|
KARNAIL SINGH Vs. FINANCIAL COMMISSIONER
|
November 11, 1971 |
|
KARNAIL SINGH Vs. KEHAR SINGH
|
August 16, 1971 |
|
KARNAIL SINGH Vs. UJJAGAR SINGH
|
August 4, 1971 |
|
KARNAL DISTILLERY COMPANY Vs. STATE OF PUNJAB
|
May 20, 1971 |
|
KARTAR CHAND BHALLA Vs. THE STATE OF PUNJAB ETC.
|
April 23, 1971 |
|
KARTAR SINGH Vs. JAGAT SINGH AND ORS.
|
March 10, 1971 |
|
KARTAR SINGH Vs. DASAUNDHA SINGH, ETC
|
October 13, 1971 |
|
KARTAR SINGH Vs. AMARJIT SINGH
|
September 7, 1971 |
|
KARTAR SINGH AND OTHERS Vs. ARJAN SINGH AND OTHERS
|
September 17, 1971 |
|
KAUR SINGH Vs. PURAN SINGH
|
April 26, 1971 |
|
KEHAR SINGH Vs. DEPUTY COMMISSIONER
|
July 13, 1971 |
|
KEHR SINGH Vs. SATBIR, ETC.
|
March 9, 1971 |
|
KESAR SINGH Vs. TARA CHAND AND ANOTHER
|
January 8, 1971 |
|
KESHO RAM Vs. STATE OF PUNJAB
|
December 7, 1971 |
|
KHAN CHAND ETC Vs. SUB-DIVISIONAL OFFICER (CIVIL), THANESAR, ETC
|
January 15, 1971 |
|
KHEMI BAI Vs. FINANCIAL COMMISSIONER
|
August 4, 1971 |
|
KHOSLA RICE MILLS Vs. STATE OF PUNJAB
|
May 25, 1971 |
|
KHUSHAL BEHAL Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB
|
August 11, 1971 |
|
KIDAR NATH Vs. RAM CHAND
|
August 27, 1971 |
|
KISAN WORKERS TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 22, 1971 |
|
KISHAN SINGH Vs. MOHINDER SINGH ETC.
|
February 23, 1971 |
|
KISHORE SINGH Vs. SUB-DIVISIONAL OFFICER
|
October 19, 1971 |
|
KRISHAN KUMAR SANAN AND ORS. Vs. THE PUNJAB STATE AND ANR.
|
March 2, 1971 |
|
KULBHUSHAN Vs. CONTROLLER OF ESTATE DUTY
|
February 2, 1971 |
|
KULBUSHAN AND BRIJ BHUSHAN Vs. CONTROLLER OF ESTATE DUTY
|
February 22, 1971 |
|
KUNDAN Vs. FATEH
|
September 7, 1971 |
|
KUNDAN LAL Vs. SUPERINTENDING CANAL OFFICER
|
March 19, 1971 |
|
KUNDAN SINGH Vs. ARJAN SINGH
|
January 29, 1971 |
|
KUNDANLAL VERMA Vs. SUSHILA DEVI
|
August 24, 1971 |
|
KUNJ BEHARI LAL Vs. VED PARKASH KANSRA
|
March 23, 1971 |
|
L.D. KATARIA Vs. K.N. KUTTY
|
August 3, 1971 |
|
LABH SINGH Vs. THE PUNJAB STATE ETC.
|
May 19, 1971 |
|
LABH SINGH Vs. THE STATE OF PUNJAB
|
October 7, 1971 |
|
LABH SINGH CHATTAR SINGH Vs. DIVISIONAL COMMISSIONER AMBLE DIVISION AMBALA AND
|
July 19, 1971 |
|
LACHHMAN DASS RAM KISHAN Vs. PUNJAB STATE
|
February 9, 1971 |
|
LAKSHMI OIL MILLS Vs. THAKUR DAS AND ORS.
|
September 17, 1971 |
|
LAL SINGH Vs. SURJIT SINGH
|
December 20, 1971 |
|
LEKH SINGH Vs. THE STATE
|
April 10, 1971 |
|
LT. COL. B. S. JAISWAL, DIRECTOR NATIONAL INSTITUTE OF SPORTS, PATIALA Vs. UNION OF INDIA AND ANOTHER
|
February 17, 1971 |
|
M.K. BAKSHI DEPUTY EXCISE AND TAXATION COMMISSIONER (DISTILLERIES), PUNJAB, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
|
February 5, 1971 |
|
M/S. DELUXE DHABA AMBALA CANTT Vs. STATE OF HARYANA AND OTHERS
|
November 10, 1971 |
|
M/S. LAHORE SARGODHA TRANSPORT COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
|
October 14, 1971 |
|
M/S. NIRULA BROTHERS PVT. LTD. Vs. KRISHAN KUMAR KHURANA
|
October 30, 1971 |
|
MADAN LAL Vs. LAJWANTI DEVI
|
August 6, 1971 |
|
MADAN MOHAN Vs. SUPERINTENDING CANAL OFFICER
|
December 10, 1971 |
|
MADAN SINGH Vs. SHAM KAUR
|
November 30, 1971 |
|
MADHO DASS TEK CHAND Vs. MIDHA SINGH
|
September 21, 1971 |
|
MADHO SINGH Vs. MUKHTIAR SINGH AND ANOTHER
|
October 29, 1971 |
|
MADHO SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
May 21, 1971 |
|
MAGHAR SINGH ETC Vs. CHET SINGH ETC
|
December 1, 1971 |
|
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER
|
February 19, 1971 |
|
MAHANT SAHIB SINGH Vs. SHROMANI GURDWARA PRABANDHAK COMMITTEE AND ANR.
|
January 14, 1971 |
|
MAHANT SHIV NATH Vs. PUNJAB WAKF BOARD
|
September 28, 1971 |
|
MAHESH CHANDER SEHGAL Vs. KRISHNA KUMARI
|
April 23, 1971 |
|
MAJOR MANOHAR LAL Vs. THE UNION OF INDIA (UOI) ETC.
|
September 16, 1971 |
|
MAL SINGH Vs. RAM KAUR
|
September 29, 1971 |
|
MAM CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 2, 1971 |
|
MAM RAJ AND ORS. Vs. DARSHAN SINGH ALIAS RANJIT SINGH AND ORS.
|
September 14, 1971 |
|
MANDIR MAUSUMA GITA BHAWAN, ETC. Vs. THE TAXING OFFICER (REGISTRAR) PUNJAB AND HARYANA HIGH COURT, ETC.
|
July 29, 1971 |
|
MANGAL SINGH Vs. THE STATE OF PUNJAB ETC.
|
December 10, 1971 |
|
MANGAT RAI Vs. MOHAN LAL
|
February 4, 1971 |
|
MARKET COMMITTEE, BATALA THROUGH S. JAGIR SINGH, CHAIRMAN OF THE COMMITTEE, BATALA, DISTRICT GURDASPUR Vs. STATE OF PUNJAB AND ORS.
|
August 17, 1971 |
|
MEGHI SINGH Vs. STATE OF HARYANA
|
October 20, 1971 |
|
MEHAR CHAND Vs. STATE OF HARYANA
|
April 21, 1971 |
|
MESSRS DOABA ROADWAYS LIMITED, HOSHIARPUR Vs. THE LABOUR COURT AND OTHERS
|
May 14, 1971 |
|
MESSRS NEW LUDHIANA INDUSTRIAL CORPORATION Vs. THE STATE OF PUNJAB AND OTHERS
|
January 29, 1971 |
|
MESSRS SOHAN LAL & SONS AND OTHERS Vs. UNION OF INDIA
|
November 16, 1971 |
|
MESSRS TIP TOP DRYCLEANERS AND DYERS Vs. UNION OF INDIA AND ANOTHER
|
January 12, 1971 |
|
MIAN MOHINDER SINGH Vs. PALLA SINGH
|
April 30, 1971 |
|
MILKHA SINGH Vs. SUPERINTENDING CANAL OFFICER
|
August 6, 1971 |
|
MODEL TOWN WELFARE COUNCIL LUDHIANA Vs. BHUPINDER PAL SINGH
|
April 19, 1971 |
|
MOHINDER KAUR Vs. MAJOR SINGH
|
July 28, 1971 |
|
MOHINDER KAUR Vs. SARDARA SINGH
|
May 26, 1971 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB, ETC
|
March 10, 1971 |
|
MOHINDER SINGH Vs. PRITAM KAUR
|
November 5, 1971 |
|
MOHINDER SINGH KOHLI, BOTTLE MARCHANT, CHOWK ARYA SAMAJ, BHATINDA Vs. THE STATE OF PUNJAB AND OTHERS
|
November 9, 1971 |
|
MOHINDER SINGH NAND SINGH Vs. STATE OF PUNJAB
|
April 19, 1971 |
|
MST CHINTI Vs. RATTAN DEVI ETC
|
November 30, 1971 |
|
MST. CHAND KAUR Vs. SUCHA SINGH AND ANOTHER
|
May 7, 1971 |
|
MULKH RAJ KRISHAN KUMAR AND CO Vs. STATE OF PUNJAB
|
December 21, 1971 |
|
MULKH RAJ NAND LAL Vs. EXCISE AND TAXATION COMMISSIONER
|
July 27, 1971 |
|
MULTANI RAM Vs. CHUHARA RAM
|
August 5, 1971 |
|
MUNICIPAL COMMITTEE Vs. JASWINDER SINGH
|
July 27, 1971 |
|
MUNICIPAL COMMITTEE Vs. KARAM SINGH
|
May 12, 1971 |
|
MUNICIPAL COMMITTEE LUDHIANA Vs. VED PARKASH JOSHI
|
July 28, 1971 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 1971 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. SHRI DHERU RAM
|
November 12, 1971 |
|
MUNICIPAL COMMITTEE, HANSI Vs. THE STATE OF HARYANA AND ANOTHER
|
April 20, 1971 |
|
MUNSHI RAM KRISHAN KUMAR Vs. MARKET COMMITTEE
|
November 11, 1971 |
|
MUNSHI SINGH Vs. THE STATE OF PUNJAB, ETC.
|
August 25, 1971 |
|
MUSTAFABAD CANE GROWERS CO-OPERATIVE SOCIETY LTD. Vs. SURAJ BHAN TAYAGI EX-SECRETARY MUSTAFABAD, CANE GROWERS CO-OPERATIVE SOCIETY, MUSTAFABAD
|
April 30, 1971 |
|
NACHHATTAR SINGH Vs. BABU KHAN
|
August 2, 1971 |
|
NAHAR SINGH Vs. MOHAN LAL
|
March 15, 1971 |
|
NAND RAM Vs. FINANCIAL COMMISSIONER PLANNING PUNJAB NOW HARYANA CHANDIGARH AND
|
March 24, 1971 |
|
NAND SINGH ETC Vs. MST SUJAN KAUR
|
May 21, 1971 |
|
NARINDER SINGH Vs. RANDHAWA TRANSPORT CO PRIVATE LTD
|
August 12, 1971 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
December 8, 1971 |
|
NASIB SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
September 2, 1971 |
|
NATHU RAM Vs. THE FATEHABAD CO-OPERATIVE MARKETING SOCIETY LTD.
|
March 24, 1971 |
|
NATIONAL RICE AND DAL MILLS Vs. FOOD CORPORATION OF INDIA NEW DELHI
|
September 8, 1971 |
|
NAZAR SINGH SARWAN SINGH Vs. THE STATE OF HARYANA, ETC.
|
November 29, 1971 |
|
NICHHATAR SINGH Vs. FINANCIAL COMMISSIONER TAXATION
|
December 7, 1971 |
|
NIRANJAN SINGH Vs. SHER SINGH
|
August 2, 1971 |
|
NIRBHAI SINGH DHILLON Vs. SOHAN SINGH BASSI AND ORS.
|
January 8, 1971 |
|
NIRMLA DEVI Vs. RAM DASS
|
July 14, 1971 |
|
NIRULA BROTHERS PRIVATE LTD. Vs. KRISHAN KUMAR KHURANA
|
August 30, 1971 |
|
NITA RAM Vs. VASDEV
|
December 21, 1971 |
|
O.P. OBEROI AND COMPANY Vs. CHARU RAM
|
April 6, 1971 |
|
OM PARKASH Vs. JUGAL KISHORE ETC
|
February 19, 1971 |
|
OM PARKASH CHAWLA Vs. THE UNION OF INDIA
|
February 5, 1971 |
|
OM PRAKASH Vs. DIRECTOR POSTAL SERVICES POSTS AND TELEGRAPHS
|
December 7, 1971 |
|
ONKAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 12, 1971 |
|
P C JAIN Vs. UNION OF INDIA ETC
|
May 13, 1971 |
|
PANESAR MECHANICAL WORKS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 29, 1971 |
|
PANNA Vs. MUKHTIAR SINGH
|
July 29, 1971 |
|
PANTA SINGH AND OTHERS Vs. PHUMAN SINGH, S/O JIWAND SINGH AND OTHERS
|
October 11, 1971 |
|
PARKASH CHAND SETH Vs. SANT SINGH
|
September 24, 1971 |
|
PARKASH NATH SAIDA Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
|
March 23, 1971 |
|
PAVITAR KAUR Vs. STATE OF PUNJAB
|
November 8, 1971 |
|
PISHORI LAL Vs. HUKAMA ALIAS HUKAMAN
|
December 20, 1971 |
|
POHIYA Vs. CHHABIL DASS
|
October 25, 1971 |
|
PRATAP KUMAR BUDHWAR Vs. COLONY BANK LTD
|
March 19, 1971 |
|
PREM CHAND Vs. STATE OF HARYANA
|
May 24, 1971 |
|
PREM CHAND Vs. DISTRICT COMMITTEE ETC
|
February 24, 1971 |
|
PUNJAB AND SINDH BANK LTD Vs. JAGDISH LAL
|
August 12, 1971 |
|
PUNJAB STATE Vs. K K K MILLS
|
July 27, 1971 |
|
PUNJAB TRANSPORT CO-OPERATIVE SOCIETY Vs. STATE TRANSPORT COMMISSIONER PUNJAB CHANDIGARH AND
|
August 31, 1971 |
|
PUNJAB UNIVERSITY Vs. KHALSA COLLEGE AMRISTAR
|
January 13, 1971 |
|
RACHHPAL Vs. STATE OF HARYANA
|
August 6, 1971 |
|
RAGHUBANS SAUDAGAR SINGH Vs. STATE OF PUNJAB
|
July 23, 1971 |
|
RAGHUNANDAN LAL BHASIN Vs. UNION OF INDIA
|
August 24, 1971 |
|
RAGHVIR PARSHAD ETC. Vs. CHET RAM
|
April 20, 1971 |
|
RAJ KUMAR Vs. RAM KANWAR
|
December 17, 1971 |
|
RAJ KUMAR Vs. GIRJA SHANKER
|
April 20, 1971 |
|
RAJ KUMAR ETC Vs. GENERAL PUBLIC ETC
|
April 28, 1971 |
|
RAJINDER KAPUR Vs. MAN MOHAN SINGH TANDON
|
September 13, 1971 |
|
RAJINDER LAL Vs. OM PARKASH MADAN
|
October 8, 1971 |
|
RAM BAHU Vs. GRAM PANCHAYAT
|
May 4, 1971 |
|
RAM CHAND Vs. THE STATE OF HARYANA ETC.
|
April 15, 1971 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
May 25, 1971 |
|
RAM GOPAL ETC Vs. RAMPAT ETC
|
November 25, 1971 |
|
RAM KISHAN Vs. SHARBATI
|
October 22, 1971 |
|
RAM KISHAN Vs. MOOLA RAM
|
July 19, 1971 |
|
RAM KUMAR ETC. Vs. THE STATE OF HARYANA ETC.
|
August 17, 1971 |
|
RAM LAL Vs. PARSHOTAM LAL
|
November 10, 1971 |
|
RAM PARSHAD Vs. GOBINDA ETC.
|
March 17, 1971 |
|
RAM RANG AND ANR. Vs. NARAIN SINGH AND ORS.
|
January 27, 1971 |
|
RAM SARAN DAS Vs. PUNJAB STATE
|
November 19, 1971 |
|
RAM SARUP Vs. SAMUNDER SINGH
|
September 7, 1971 |
|
RAM SARUP JUG LAL Vs. HARPHUL JAGGU
|
August 30, 1971 |
|
RAM SARUP MOHAN SINGH Vs. THE DEPUTY COMMISSIONER, ROHTAK AND ORS.
|
February 3, 1971 |
|
RAM SINGH Vs. MAM CHAND
|
March 23, 1971 |
|
RAM SINGH, ETC. Vs. BISHAN SARUP BANSAL, SUPERINTENDING CANAL OFFICER ETC.
|
March 17, 1971 |
|
RAMAN LAL KHANNA Vs. COMMISSIONER OF INCOME-TAX
|
February 24, 1971 |
|
RAMESHWAR DASS ASHOK KUMAR Vs. STATE OF HARYANA
|
September 21, 1971 |
|
RAMPURA GUJRAN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
|
July 29, 1971 |
|
RANIAN Vs. SEWA SINGH
|
September 21, 1971 |
|
RANJIT KAUR Vs. SUKHDEV SINGH
|
November 9, 1971 |
|
RANJIT SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
September 28, 1971 |
|
RANJIT SINGH Vs. PUNJAB STATE
|
November 8, 1971 |
|
RANJIT SINGH Vs. THE STATE OF HARYANA, ETC.
|
March 24, 1971 |
|
RATTAN CHAND Vs. GAGMAN SINGH
|
July 19, 1971 |
|
RATTAN CHAND DHAWAN Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1971 |
|
RATTAN SINGH CHAUDHARY Vs. THE STATE OF PUNJAB AND ANR.
|
April 5, 1971 |
|
REGIONAL TRANSPORT AUTHORITY PATIALA Vs. GURBACHAN SINGH
|
February 12, 1971 |
|
REGISTERED SOCIETY, ARYA PRITI NIDHI SABHA, PUNJAB GURUDATT BHAWAN, JULLUNDUR CITY AND OTHERS Vs. PARAS RAM
|
August 16, 1971 |
|
ROOP LAL NAND LAL RAWLA Vs. STATE OF PUNJAB
|
March 8, 1971 |
|
ROSHAN Vs. UNION OF INDIA
|
August 4, 1971 |
|
RULIA SINGH Vs. STATE OF PUNJAB
|
April 6, 1971 |
|
S GURCHARAN SINGH Vs. AMAR SINGH
|
July 13, 1971 |
|
S IQBAL SINGH Vs. S GURDAS SINGH BADAL
|
November 3, 1971 |
|
S SANT SINGH Vs. ASSESSING AUTHORITY
|
January 6, 1971 |
|
S. D. SACHDEVA Vs. COMMISSIONER INCOME TAX, PATIALA.
|
March 26, 1971 |
|
S. DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 27, 1971 |
|
SABU SINGH AND ANOTHER Vs. RAM LAL ALIAS PADAM LAL AND OTHERS
|
July 14, 1971 |
|
SACHDEVA S D Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1971 |
|
SADHU Vs. PIARI
|
July 29, 1971 |
|
SADHU RAM Vs. DEPUTY COMMISSIONER KARNAL
|
July 27, 1971 |
|
SADHU SINGH Vs. INDER SINGH
|
January 13, 1971 |
|
SADHU SINGH Vs. DEVI DAYAL KOHLI
|
November 11, 1971 |
|
SADHU SUKH RAM Vs. STATE OF PUNJAB
|
January 4, 1971 |
|
SALIG RAM Vs. SHIV SHANKAR
|
February 17, 1971 |
|
SAMDU ETC. Vs. SUBHAN KHAN ETC.
|
November 3, 1971 |
|
SANATAN DHARM COLLEGE SOCIETY (LAHORE) NEW DELHI, Vs. RAM KRISHNA, M.SC., PRINCIPAL DAYAL SINGH COLLEGE, KARNAL AND OTHERS
|
January 7, 1971 |
|
SANTA SINGH Vs. STATE OF PUNJAB ETC.
|
April 15, 1971 |
|
SANTOKH SINGH KARAM SINGH OF MALOUT Vs. PUNJAB STATE
|
October 21, 1971 |
|
SARDARA SINGH Vs. SMT. PARVATI
|
April 28, 1971 |
|
SARDARA SINGH Vs. SUPERINTENDING CANAL OFFICER
|
December 6, 1971 |
|
SARDARNI VIRPAUL KAUR Vs. CONTROLLER OF ESTATE DUTY
|
July 12, 1971 |
|
SAROOP SINGH Vs. GIAN SINGH
|
July 23, 1971 |
|
SAT DEV Vs. THE PUNJAB STATE ETC.
|
August 25, 1971 |
|
SAT NARAIN Vs. FINANCIAL COMMISSIONER
|
April 2, 1971 |
|
SAT PAL GOBIND RAM Vs. RAM CHAND SADHU RAM
|
August 26, 1971 |
|
SAT PAL GUPTA AND OTHERS Vs. THE STATE OF HARYANA
|
October 12, 1971 |
|
SAT PAUL Vs. JAI BHAN ANANTA SAINI
|
December 22, 1971 |
|
SATISH KUMAR KOHLI Vs. KIRAN BALA
|
July 26, 1971 |
|
SATWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 21, 1971 |
|
SAWAN RAM Vs. GOBINDA RAM AND ANOTHER
|
October 15, 1971 |
|
SETH BROTHERS Vs. COMMISSIONER OF INCOME-TAX
|
November 30, 1971 |
|
SEWA RAM SINGAL Vs. THE PUNJABI UNIVERSITY, ETC.
|
May 26, 1971 |
|
SHAKUNTLA TANDAN Vs. SARDARI LAL TANDAN
|
March 8, 1971 |
|
SHAM KAUR Vs. HARI SINGH
|
February 5, 1971 |
|
SHAM LAL Vs. MUNI LAL
|
August 11, 1971 |
|
SHAM LAL BRIJ LAL Vs. DEPUTY COMMISSIONER PATIALA
|
May 29, 1971 |
|
SHAM LAL SOOD Vs. UNION OF INDIA
|
February 22, 1971 |
|
SHANGARA SINGH ETC Vs. CHUHAR SINGH ETC
|
April 7, 1971 |
|
SHANTI DEVI Vs. GENERAL MANAGER HARYANA ROADWAYS AMBALA
|
March 15, 1971 |
|
SHAZADA NAND AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
August 18, 1971 |
|
SHEO LAL Vs. RAMPAT
|
February 1, 1971 |
|
SHEO RAM JOKHMI Vs. CHANDGI RAM
|
April 6, 1971 |
|
SHER SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
September 6, 1971 |
|
SHINGARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
October 21, 1971 |
|
SHIV KUMAR MOOL CHAND ARORA Vs. MOOL CHAND JASWANT RAM ARORA
|
August 4, 1971 |
|
SHIV LAL Vs. ISHAR DAS
|
November 18, 1971 |
|
SHIV NARAIN Vs. JIWAN LAL
|
April 30, 1971 |
|
SHRI BALJIT SINGH BALI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 1971 |
|
SHRI BHAGWATI PERSAN SINGH GUPTA Vs. THE UNION OF INDIA AND OTHERS
|
May 11, 1971 |
|
SHRI DURGA INDUSTRIES Vs. THE UNION OF INDIA (UOI)
|
October 20, 1971 |
|
SHRI JOGINDER SINGH Vs. SHRI DEV SINGH
|
October 6, 1971 |
|
SHRI K. D. VASUDEVA, I. A. S. AND OTHERS Vs. THE UNION OF INDIA, THROUGH HOME SECRETARY, GOVERNMENT OF INDIA,NEW DELHI AND OTHERS
|
April 2, 1971 |
|
SHRI MAHABIR PRASHAD AND OTHERS Vs. THE ROHTAK KRISHNA TRADING COMPANY LTD. AND OTHERS
|
November 8, 1971 |
|
SHRI NAGIN SINGH GREWAL Vs. THE STATE OF PUNJAB AND OTHERS
|
February 24, 1971 |
|
SHRI SALIM CHOHAN AND ANOTHER Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
|
February 15, 1971 |
|
SHRIMATI DAMYANTI DEVI ETC. Vs. SHRIMATI SITA DEVI ETC.
|
November 19, 1971 |
|
SHRIMATI MOHINDER KAUR Vs. DESA SINGH
|
November 27, 1971 |
|
SINGHA Vs. THE STATE
|
November 25, 1971 |
|
SIRI RAM Vs. STATE OF PUNJAB ETC
|
September 20, 1971 |
|
SMT. BHAGAN AND OTHERS Vs. HET RAM
|
October 22, 1971 |
|
SMT. BHAGO Vs. BANT SINGH ALIAS BALWANT SINGH
|
April 23, 1971 |
|
SMT. KUSAM LATTA Vs. HARI CHARAN
|
December 10, 1971 |
|
SMT. MOHINDER KAUR Vs. SARDARA SINGH
|
May 16, 1971 |
|
SMT. VEENA KUMARI Vs. PREM KUMAR
|
November 5, 1971 |
|
SOHAN LAL ETC. Vs. CENTRAL GOVERNMENT ETC.
|
October 14, 1971 |
|
SOHAN LAL SURINDER PRAKASH AND ORS. Vs. NATIONAL INS. CO. LTD. AND ORS.
|
November 4, 1971 |
|
SOHAN SINGH Vs. JAWALA SINGH NATHA SINGH
|
October 15, 1971 |
|
SOHAN SINGH JIT SINGH Vs. GURTEJ SINGH
|
July 21, 1971 |
|
SOMA NAND Vs. STATE OF PUNJAB
|
November 10, 1971 |
|
SONAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 1971 |
|
SOUTH PUNJAB ELECTRICY CORPORATION LTD Vs. STATE OF HARYANA
|
May 17, 1971 |
|
STATE Vs. RAJINDER SINGH
|
July 22, 1971 |
|
STATE Vs. MAJOR SINGH AND KISHAN SINGH
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July 21, 1971 |
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STATE Vs. RAGHBIR SINGH
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April 30, 1971 |
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STATE OF HARYANA Vs. PRAKASH CHAND
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January 6, 1971 |
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STATE OF HARYANA Vs. RAMJI LAL DEVI SAHAI
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August 12, 1971 |
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STATE OF HARYANA Vs. KARNAL GUR AND KHANDSARI INDUSTRIES
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October 5, 1971 |
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STATE OF HARYANA Vs. HARI SINGH
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September 23, 1971 |
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STATE OF PUNJAB Vs. BHAGAT RAM AMAR NATH
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October 6, 1971 |
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STATE OF PUNJAB Vs. BACHITTAR SINGH LAL SINGH
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September 13, 1971 |
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STATE OF PUNJAB Vs. ARYAVARTA INDUSTRIES PVT LTD
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December 8, 1971 |
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STATE OF PUNJAB Vs. MANGAT RAI
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August 11, 1971 |
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STATE OF PUNJAB Vs. HARINDER SINGH BRAR BANS BAHADUR
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February 15, 1971 |
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STATE OF PUNJAB Vs. OM PARKASH DHARWAL
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May 18, 1971 |
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STATE OF PUNJAB Vs. SHAM KAUR
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January 14, 1971 |
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STATE OF PUNJAB Vs. VIRSA SINGH
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July 8, 1971 |
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STATE OF PUNJAB, ETC Vs. JUGAL KISHORE GUPTA
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April 1, 1971 |
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STATE OF PUNJAB, ETC. Vs. MUNICIPAL COMMITTEE, ETC.
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July 21, 1971 |
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STATE ON BEHALF OF THE COURT Vs. AJIT SINGH JAWHAR SINGH
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June 14, 1971 |
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SUCHA SINGH Vs. STATE OF PUNJAB
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April 29, 1971 |
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SUCHHA SINGH BASSI Vs. STATE OF HARYANA
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January 29, 1971 |
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SUHAG RANI Vs. SUKHDEV
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January 27, 1971 |
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SUKHDEV PRASAD Vs. UNION OF INDIA AND OTHERS
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May 26, 1971 |
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SUKHDEV SINGH ETC. Vs. PHOOLA SINGH
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July 19, 1971 |
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SULTAN SINGH Vs. DEPUTY COMMISSIONER
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April 30, 1971 |
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SUNDER DASS BHAGWAN DASS Vs. UNION OF INDIA
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March 15, 1971 |
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SUPERINTENDING CANAL OFFICER FEROZEPUR Vs. HUKAM CHAND BAGHELA RAM
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May 19, 1971 |
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SURAJ BHAN Vs. BALWAN SINGH
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November 4, 1971 |
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SURAJ BHAN AND OTHERS Vs. BALWANT SINGH
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March 16, 1971 |
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SURAJ KAUR Vs. SHINGARA SINGH
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August 25, 1971 |
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SURESH VERMA Vs. STATE OF PUNJAB
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December 17, 1971 |
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SURINDER SINGH Vs. RAJINDER KAUR
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November 8, 1971 |
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SURJA Vs. ADDITIONAL DIRECTOR
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February 5, 1971 |
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SURJAN SINGH SETHI, ETC Vs. NEW RAIL TO CINEMA PRIVATE LTD , ETC
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March 19, 1971 |
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SURJIT SINGH ALIAS SITA AND ANOTHER Vs. MST. HARDEV KAUR AND OTHERS
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October 21, 1971 |
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SURJIT SINGH SUD Vs. THE STATE OF PUNJAB ETC.
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October 8, 1971 |
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SWARAN KAUR Vs. THE STATE OF PUNJAB
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March 26, 1971 |
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TARA CHAND Vs. PUNJAB STATE
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August 2, 1971 |
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TARA CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
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October 13, 1971 |
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TARA CHAND HARI RAM Vs. SALES TAX TRIBUNAL
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September 16, 1971 |
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TARA SINGH Vs. AJIT PAL SINGH
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July 26, 1971 |
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TEJ KAUR Vs. PUNJAB STATE ETC
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December 2, 1971 |
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TEK CHAND DAULAT RAI Vs. EXCISE AND TAXATION OFFICER
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April 29, 1971 |
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TEK CHAND MELAMAL Vs. FIRM AMAR NATH BASHESHAR DAS
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May 27, 1971 |
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TEK SINGH ISHAR SINGH Vs. JASWANT SINGH WARYAM SINGH
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July 15, 1971 |
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THAKAR DASS E. 458 NAYA BAZAR KARNAL Vs. THE STATE OF PUNJAB AND OTHERS
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February 24, 1971 |
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THAKAR SINGH Vs. RAM SINGH
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May 14, 1971 |
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THAMAN SINGH Vs. STATE OF PUNJAB
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August 2, 1971 |
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THE COMMISSIONER OF INCOME TAX Vs. KRISHAN PARSHAD AND COMPANY PVT. LTD.
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September 20, 1971 |
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THE DIVISIONAL PERSONNEL OFFICER, NORTHERN RAILWAYS, D.S. OFFICE Vs. PRITAM SINGH
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September 28, 1971 |
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THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI, AND ANR. Vs. MADAN LAL CHOPRA, LUGGAGE GUARD, NORTHERN RAILWAY AND ORS.
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September 3, 1971 |
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THE HIMALAYA TRANSPORT SYNDICATE (P.) LTD. KALKA Vs. THE REGIONAL TRANSPORT AUTHORITY, AMBALA
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February 23, 1971 |
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THE MALWA SUGAR FACTORY Vs. BHAGWAN KAUR ETC.
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March 18, 1971 |
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THE MUNICIPAL COMMITTEE Vs. SURINDER KUMAR
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September 23, 1971 |
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THE MUNICIPAL COMMITTEE, BANGA Vs. STATE OF PUNJAB AND OTHERS
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December 23, 1971 |
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THE MUNICIPAL COMMITTEE, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
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March 26, 1971 |
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THE PHAGWARA CO-OPERATIVE UNION LTD. Vs. THE INDIAN ENGINEERING CO-OPERATIVE SOCIETY LTD., ETC.
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January 20, 1971 |
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THE PUNJAB COPRA CRUSHING OIL MILLS Vs. THE STATE OF PUNJAB, ETC.
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August 4, 1971 |
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THE STATE OF HARYANA Vs. MOHAN SINGH
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February 11, 1971 |
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THE STATE OF PUNJAB Vs. NATHU, ETC.
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May 20, 1971 |
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THE STEEL AND GENERAL MILLS COMPANY LTD. NEW INDUSTRIAL AREA, SONEPAT, DISTRICT ROHTAK Vs. THE ADDITIONAL DISTRICT JUDGE, ROHTAK, AND OTHERS
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February 3, 1971 |
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UDE SINGH Vs. THE STATE OF HARYANA, ETC.
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November 26, 1971 |
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UMRAO SINGH Vs. DHARMA
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November 5, 1971 |
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UNION OF INDIA Vs. HARI KRISHAN JOSHI
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July 29, 1971 |
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UNION OF INDIA (UOI) Vs. RAM LAL, CONTRACTOR
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January 6, 1971 |
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UNION OF INDIA (UOI) Vs. MARKET AREA COMMITTEE
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March 17, 1971 |
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USHA Vs. SUDHIR KUMAR
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March 8, 1971 |
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UTTAM SINGH Vs. STATE OF PUNJAB
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February 9, 1971 |
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UTTAM SINGH SARPANCH Vs. STATE OF PUNJAB
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April 16, 1971 |
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VATOO RAM Vs. THE STATE OF HARYANA ETC.
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January 7, 1971 |
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VICTORY PUBLIC HILL MOTOR TRANSPORT CO PVT LTD Vs. KARTAR BUS SERVICE LTD
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March 17, 1971 |
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VIJEY SINGH YADAVA, EX Vs. THE STATE OF HARYANA AND OTTERS
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September 7, 1971 |
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VIR BHAN AGGARWAL Vs. KUNJ LAL
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February 3, 1971 |
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VISHAN DASS Vs. RANJIT SINGH
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November 4, 1971 |
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WARIAMA Vs. RAM SARAN
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March 23, 1971 |
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WARYAM SINGH Vs. THE STATE
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August 12, 1971 |
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WAZIR CHAND Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB AND ANOTHER
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December 2, 1971 |
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WORKMEN OF KUNDAN IRON AND STEEL INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT JULUNDUR
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January 25, 1971 |
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Y S KUMAR Vs. KULDIP SINGH JASPAL
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December 17, 1971 |
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ZILA PARISHAD, GURGAON Vs. PREM CHAND JAIN
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January 20, 1971 |