|
ABDUL LATIF KHAN Vs. THE STATE OF PUNJAB AND OTHERS
|
December 17, 1970 |
|
ABDUL LATIF KHAN Vs. FINANCIAL COMMISSIONER
|
May 26, 1970 |
|
ACHHAR SINGH Vs. ANANTI
|
November 10, 1970 |
|
ACHHAR SINGH AND OTHERS Vs. KARTAR SINGH AND OTHERS
|
March 3, 1970 |
|
ADDITIONAL DIRECTOR I CONSOLIDATION OF HOLDINGS PUNJAB AND Vs. RAGHWANT SINGH GURBACHAN SINGH
|
January 7, 1970 |
|
ADMINISTRATOR AMRITSAR MUNICIPALITY Vs. BHUPINDER SINGH
|
February 26, 1970 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 1970 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 26, 1970 |
|
AJIT SINGH Vs. VED RAJ
|
November 23, 1970 |
|
AJIT SINGH AND ANR. Vs. THE STATE OF PUNJAB
|
January 29, 1970 |
|
AMAR KAUR Vs. IQBAL SINGH
|
November 23, 1970 |
|
AMAR NATH Vs. STATE OF HARYANA
|
March 19, 1970 |
|
AMAR NATH Vs. THE STATE OF HARYANA
|
July 15, 1970 |
|
AMAR NATH DAULI RAM Vs. GANESHA RAM ALAKH RAM
|
September 15, 1970 |
|
AMAR NATH GAUTAM Vs. STATE ETC.
|
April 29, 1970 |
|
AMAR SINGH Vs. THE STATE OF HARYANA AND ORS.
|
December 24, 1970 |
|
AMBALA ELECTRIC SUPPLY COMPANY LTD Vs. WALAITI LAL KOHLI
|
May 5, 1970 |
|
AMRIK SINGH Vs. THE STATE OF PUNJAB
|
January 19, 1970 |
|
AMRIT LAL KATHURIA Vs. THE UNION TERRITORY CHANDIGARH AND OTHERS
|
September 3, 1970 |
|
ANANT RAM Vs. RAGHUBAR DAYAL BHARGAVA
|
October 21, 1970 |
|
ANKAURI Vs. FINANCIAL COMMISSIONER
|
September 10, 1970 |
|
ARJAN Vs. BALEY
|
November 25, 1970 |
|
ARJAN SINGH Vs. AMAR SINGH
|
November 3, 1970 |
|
ASA NAND Vs. SWATANTARPAUL SINGH, ETC.
|
May 4, 1970 |
|
ATTAR SINGH Vs. STATE OF PUNJAB
|
February 26, 1970 |
|
ATUL GLASS INDUSTRIES Vs. STATE OF HARYANA
|
December 3, 1970 |
|
AUTO PINS INDIA REGISTERED Vs. STATE OF HARYANA
|
February 12, 1970 |
|
AVTAR SINGH RANGWALA Vs. COMMISSIONER OF INCOME-TAX-CUM-WEALTH-TAX
|
December 9, 1970 |
|
B K TALWAR Vs. STATE OF HARYANA
|
February 26, 1970 |
|
B S NAT Vs. BACHAN SINGH
|
September 2, 1970 |
|
B.S. BRAR Vs. STATE THROUGH SECRETARY EDUCATION PUNJAB, CHANDIGARH AND ANOTHER
|
August 13, 1970 |
|
BACHAN RAM Vs. GRAM PANCHAYAT JONDA
|
October 19, 1970 |
|
BACHAN SINGH Vs. CHHOTU RAM
|
August 21, 1970 |
|
BACHITTAR SINGH Vs. PUNJAB WOOLLEN TEXTILE MILLS
|
May 15, 1970 |
|
BACHNA SUKH RAM Vs. STATE OF PUNJAB
|
August 7, 1970 |
|
BADDAN Vs. UNION OF INDIA (UOI), ETC.
|
May 4, 1970 |
|
BADLU Vs. THE STATE OF HARYANA AND ORS.
|
November 9, 1970 |
|
BAHADUR CHAND CHAMAN LAL Vs. PUNJAB STATE
|
January 8, 1970 |
|
BAISHNO DAS KISHORI LAL Vs. COMMISSIONER OF INCOME-TAX
|
November 5, 1970 |
|
BAISHNO DAS KISHORI LAL Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1970 |
|
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
|
October 6, 1970 |
|
BAL RAM Vs. SANWAL RAM
|
March 11, 1970 |
|
BALWANT SINGH Vs. JAGDISH SINGH CHEEMA
|
November 27, 1970 |
|
BANARSI DASS Vs. RAM RAKHI
|
October 21, 1970 |
|
BASANT LAL OM PARKASH Vs. COMMISSIONER OF INCOME-TAX
|
November 12, 1970 |
|
BASANT SINGH Vs. SHAM KAUR, ETC.
|
October 12, 1970 |
|
BATA SHOE COMPANY PRIVATE LTD. Vs. THE CHIEF ADMINISTATOR, CHANDIGARH ADMINISTRATION UNION TERRITORY OF CHANDIGARH AND ORS.
|
December 18, 1970 |
|
BATTAN SINGH Vs. ADDITIONAL DIRECTOR
|
April 23, 1970 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
November 30, 1970 |
|
BHAGWANT SINGH JAIN Vs. SHRI R.L. SUDHIR, I.A.S., DEPUTY COMMISSIONER AND ORS.
|
March 16, 1970 |
|
BHAGWATI PARSHAD Vs. PUNJABI UNIVERSITY
|
February 11, 1970 |
|
BHAJAN LAL Vs. B S GREWAL
|
August 8, 1970 |
|
BHARAT SINGH Vs. B S GREWAL
|
November 23, 1970 |
|
BHIM AND OTHERS Vs. HARISH CHANDER
|
November 30, 1970 |
|
BHOLA RAM Vs. SUPERINTENDING CANAL OFFICER
|
July 29, 1970 |
|
BHULLAN Vs. MAM RAJ
|
September 28, 1970 |
|
BHUPINDRA CEMENT WORKERS UNION Vs. ASSOCIATED CEMENT COMPANIES
|
October 12, 1970 |
|
BHURIYA Vs. RAM KALI
|
April 23, 1970 |
|
BINJHA RAM Vs. STATE OF HARYANA
|
December 4, 1970 |
|
BIR BHAN AND ANOTHER Vs. RAM LAL SHARMA AND ANOTHER
|
December 17, 1970 |
|
BIRBAL Vs. BAWA BASANT DASS
|
November 4, 1970 |
|
BIRJEE Vs. PIRTHI SUJJAN SINGH
|
May 21, 1970 |
|
BISHAN DEVI Vs. POORAN DEVI
|
May 7, 1970 |
|
BISHEN DASS NAGINA MULL Vs. KEHAR SINGH AND ANR.
|
February 12, 1970 |
|
BOOTA SINGH Vs. ROSHAN LAL
|
August 7, 1970 |
|
BRHAM SARUP Vs. STATE OF HARYANA
|
May 26, 1970 |
|
BRIJ BUSHAN LAL Vs. COMMISSIONER OF INCOME-TAX
|
November 11, 1970 |
|
BRIJ LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 8, 1970 |
|
BUSINESS KNOWN A GIRSHAN INDL CO PVT LTD Vs. INTERCHEM CORPN PVT LTD AND ANOTHER
|
January 16, 1970 |
|
BUTA SINGH Vs. RAJINDER SINGH AND ANOTHER
|
January 7, 1970 |
|
BUTA SINGH Vs. CHAND ALIS CHANDA SINGH
|
March 10, 1970 |
|
CALCUTTA INSURANCE LTD Vs. BHUPINDER SINGH
|
May 5, 1970 |
|
CANTONMENT BOARD, AMBALA Vs. THE STATE OF PUNJAB. CHANDIGARH AND OTHERS
|
January 6, 1970 |
|
CHAMAN LAL Vs. MOHINDER DEVI
|
July 22, 1970 |
|
CHAMAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 2, 1970 |
|
CHANAN RAM AGGARWAL Vs. THE COMMISSIONER, AMBALA DIVISION
|
February 24, 1970 |
|
CHANAN SINGH Vs. ADDITIONAL DIRECTOR
|
April 23, 1970 |
|
CHANCHAL SINGH Vs. STATE OF PUNJAB
|
May 1, 1970 |
|
CHAND KAUR AND DANI Vs. RAM CHAND
|
July 21, 1970 |
|
CHANDA SINGH Vs. IND KAUR ETC
|
October 14, 1970 |
|
CHANDER BHAN RAM CHAND Vs. STATE
|
February 3, 1970 |
|
CHANDGI RAM Vs. MOONGA
|
August 20, 1970 |
|
CHATTAR SINGH Vs. FINANCIAL COMMISSIONER
|
April 7, 1970 |
|
CHETAN DASS Vs. MARU AND ANR.
|
December 18, 1970 |
|
CHETAN DASS Vs. MARU AND ANOTHER
|
December 10, 1970 |
|
CHHAJA SINGH Vs. RAM PARTAP
|
December 18, 1970 |
|
CHHINDA AND ANR. Vs. THE STATE
|
January 23, 1970 |
|
CHIMAN LAL Vs. STATE OF HARYANA
|
February 10, 1970 |
|
CHINDER PAL Vs. STATE OF PUNJAB
|
November 11, 1970 |
|
CHINT RAM Vs. STATE OF PUNJAB
|
December 10, 1970 |
|
CHIRANJI LAL STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
|
November 12, 1970 |
|
CHUHAR SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 8, 1970 |
|
CHUHARIA Vs. GRAM PANCHAYAT
|
March 19, 1970 |
|
CHUNI LAL, SON OF SHRI CHAND Vs. THE STATE OF HARYANA
|
December 15, 1970 |
|
COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BAHA DUR, RULER OF THE FORMER FARIDKOT STATE, FARIDKOT Vs. THE UNION OF INDIA AND OTHERS
|
February 12, 1970 |
|
COL. KEHAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
March 5, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. PIARA SINGH
|
November 5, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. NARAIN KAUR
|
February 4, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. JODHA MAL KUTHIALA AND COMPANY R B
|
March 5, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHBIR SINGH S TRUST
|
March 18, 1970 |
|
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. VIJAY KUMAR BEHAL
|
November 19, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. LALITA KAPUR
|
March 11, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. S RAGHBIR SINGH TRUST
|
March 18, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. R B JODHA MAL KUTHIALA AND CO
|
March 5, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. HARJASMAL MEHRA
|
March 10, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. KIRPA RAM RADHA KISHAN
|
April 21, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. GOYAL OIL MILLS
|
May 7, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. RAMLAL MANSUKH RAI
|
February 25, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. PATIALA SALES CORPORATION PVT LTD
|
January 14, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. AVON CYCLES PVT LTD
|
January 20, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. SHARDA AJMANI
|
August 19, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. MUNSHI RAM TILAK RAJ
|
August 25, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. AMBALA CANTT ELECTRIC SUPPLY CO LTD
|
September 8, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. DAMYANTI MEHTA AND YASH RAJ MEHTA
|
October 13, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. TEXTILE MANUFACTURERS ASSOCIATION
|
October 14, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. FEROZEPUR ICE MANUFACTURERS ASSOCIATION
|
October 20, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. SARDAR SINGH SACHDEVA
|
October 21, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. BIPAN LAL KUTHIALA
|
October 19, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. HARGOPAL BHALLA AND SONS
|
November 10, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. JISHAN LAL KUTHIALA
|
November 10, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI SUGAR SYNDICATE LTD
|
November 17, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. KHALSA NIRBHAI TRANSPORT CO P LTD
|
November 17, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM SANEHI GIAN CHAND
|
November 18, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL GURMUKH SINGH
|
December 16, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE
|
December 16, 1970 |
|
COMMISSIONER OF INCOME-TAX Vs. HANS RAJ
|
December 21, 1970 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. VIJAY KUMAR BEHAL
|
December 19, 1970 |
|
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR Vs. KARTAR SINGH
|
February 2, 1970 |
|
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs. S RAGHBIR SINGH TRUST
|
August 20, 1970 |
|
COMMISSIONER OF WEALTH-TAX Vs. SHEELA DEVI
|
March 18, 1970 |
|
CONTROLLER OF ESTATE DUTY Vs. RONAQ RAM BAKSHI RAM GUPTA
|
February 9, 1970 |
|
D S GREWAL Vs. PUNJAB STATE
|
February 19, 1970 |
|
DALIP SINGH Vs. UTTAM SIGH
|
October 15, 1970 |
|
DALIP SINGH Vs. INDER SINGH
|
August 14, 1970 |
|
DALIP SINGH Vs. DHARMAN AND ORS.
|
September 16, 1970 |
|
DAMODAR AND OTHERS Vs. HARI SINGH AND OTHERS
|
January 6, 1970 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 18, 1970 |
|
DAYAL CHAND Vs. UNION OF INDIA
|
January 7, 1970 |
|
DEIYA RAM AND ANR. Vs. STATE OF HARYANA AND ORS.
|
September 25, 1970 |
|
DES RAJ Vs. VINOD KUMAR LAL CHAND
|
February 11, 1970 |
|
DES RAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 3, 1970 |
|
DEVA SINGH Vs. KURUKSHETRA UNIVERSITY KARNAL
|
October 15, 1970 |
|
DEVINDER SINGH Vs. SHIV KAUR
|
April 23, 1970 |
|
DEVINDRA BAHADUR Vs. STATE OF PUNJAB
|
September 22, 1970 |
|
DHAN KAUR Vs. FINANCIAL COMMISSIONER
|
August 4, 1970 |
|
DHANNA SINGH AND ANOTHER Vs. STATE
|
January 6, 1970 |
|
DHAPAN Vs. STATE OF PUNJAB
|
November 16, 1970 |
|
DHAPAN Vs. STATE OF HARYANA
|
October 28, 1970 |
|
DHARAM PAL Vs. GAJJAN SINGH AND OTHERS
|
February 24, 1970 |
|
DHARAM PAL SONI Vs. STATE OF PUNJAB
|
March 12, 1970 |
|
DHARAMSALA BHAI VIR SINGH Vs. STATE OF PUNJAB
|
September 9, 1970 |
|
DHAUNKAL SHEO RAM Vs. MAN KAURI
|
August 14, 1970 |
|
DHAUNKAL SHEO RAM Vs. MAN KAURI RAM JAS
|
April 10, 1970 |
|
DHURI CO-OPERATIVE CUM-MARKETING-CUM-PROCESSING SOCIETY DHURI Vs. BUDH RAM
|
July 17, 1970 |
|
DIWAN SINGH Vs. THE STATE
|
December 22, 1970 |
|
DR. J. S. MUMICK Vs. DHANDA ENGINEER (P) LTD.
|
January 27, 1970 |
|
DR. NAZAR SINGH M. SC., PH. D. PROFESSOR DEPARTMENT OF CHEMISTRY, PUNJABI UNIVERSITY, PATIALA Vs. THE PUNJABI UNIVERSITY THROUGH THE REGISTRAR AND OTHERS
|
September 10, 1970 |
|
DR. PIARA LAL KAPUR Vs. KAUSHALYA DEVI AND ANR.
|
January 22, 1970 |
|
DR. YOGINDER PAL SONI Vs. PADMA SONI
|
September 3, 1970 |
|
DULA RAM Vs. THE MUNICIPAL COMMITTEE, HISSAR
|
December 1, 1970 |
|
DULA SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
December 1, 1970 |
|
DURGA DASS Vs. TARA RANI AND ANR.
|
November 17, 1970 |
|
DURGA DEVI Vs. PARMESHWARI DASS AND OTHERS
|
March 10, 1970 |
|
EAST INDIA COTTON MANUFACTURING CO PVT LTD Vs. ASSESSING AUTHORITY-CUM-EXCISE AND TAXATION OFFICER GURGAON
|
September 11, 1970 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. A.L. PURI AND ANOTHER
|
August 31, 1970 |
|
EXCISE AND TAXATION COMMISSIONER Vs. GURANDITTA MALL SHADI PARKASH RICE AND OIL MILLS
|
October 5, 1970 |
|
EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY Vs. JASWANT SINGH
|
September 9, 1970 |
|
FAQIR CHAND Vs. RAM CHAND
|
November 27, 1970 |
|
FAQIR CHAND Vs. GRAM SABHA
|
March 4, 1970 |
|
FAQIR SINGH Vs. SADHU SINGH AND ANOTHER
|
November 20, 1970 |
|
GANESH DASS MAHA SINGH Vs. KISHAN CHAND
|
January 6, 1970 |
|
GANESH TRADING CO Vs. STATE OF HARYANA
|
January 9, 1970 |
|
GANESH TRADING COMPANY Vs. THE STATE OF HARYANA AND ANR.
|
October 15, 1970 |
|
GANGA RAM Vs. STATE OF HARYANA
|
May 26, 1970 |
|
GANGA SINGH Vs. ADDITIONAL DIRECTOR
|
April 24, 1970 |
|
GANPAT Vs. KISHORE
|
August 14, 1970 |
|
GAURI SHANKER Vs. FINANCIAL COMMISSIONER
|
October 16, 1970 |
|
GIAN CHAND Vs. AMAR NATH
|
April 3, 1970 |
|
GOBIND Vs. STATE OF HARYANA
|
October 23, 1970 |
|
GONDHARA TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 2, 1970 |
|
GORDHAN Vs. FINANCIAL COMMISSIONER
|
March 30, 1970 |
|
GRAM PANCHAYAT AND ORS. Vs. HAR LAL AND ORS.
|
November 19, 1970 |
|
GRAM PANCHAYAT OF VILLAGE MANANA Vs. STATE OF HARYANA
|
March 12, 1970 |
|
GRAM SABHA Vs. PARTAP SINGH
|
April 7, 1970 |
|
GUR IQBAL SINGH AND SONS Vs. STATE OF PUNJAB
|
November 16, 1970 |
|
GURBACHAN KAUR Vs. STATE OF PUNJAB
|
July 13, 1970 |
|
GURBACHAN SINGH Vs. KHICHAR SINGH
|
September 22, 1970 |
|
GURBACHAN SINGH BALWA Vs. LACHMAN SINGH GILL
|
September 10, 1970 |
|
GURBACHAN SINGH, ETC. Vs. FINANCIAL COMMISSIONER, ETC.
|
April 28, 1970 |
|
GURBAKSH SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
May 5, 1970 |
|
GURCHARAN SINGH Vs. THE STATE OF PUNJAB
|
February 6, 1970 |
|
GURCHARAN SINGH Vs. SUKHVINDER SINGH
|
December 4, 1970 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
August 11, 1970 |
|
GURDEV SINGH Vs. GULZARA SINGH
|
December 11, 1970 |
|
GURDEV SINGH Vs. THE UNION OF INDIA (UOI) ETC.
|
May 1, 1970 |
|
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR
|
July 30, 1970 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
November 9, 1970 |
|
GURDIAL SINGH Vs. ALWINDER SINGH AND ORS.
|
September 25, 1970 |
|
GURDIAL SINGH Vs. THE STATE OF PUNJAB
|
March 3, 1970 |
|
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB AND ANOTHER
|
April 28, 1970 |
|
GURDIAL SINGH Vs. BALWINDER SINGH AND OTHERS
|
October 25, 1970 |
|
GURDIP SINGH Vs. STATE OF PUNJAB
|
February 4, 1970 |
|
GURDIP SINGH SRA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
May 4, 1970 |
|
GURDIT SINGH AULAKH Vs. STATE OF PUNJAB
|
April 23, 1970 |
|
GURMEL SINGH Vs. MUKHTIAR SINGH AND ORS.
|
December 16, 1970 |
|
GURMUKH SINGH Vs. DR. RANBIR SINGH AND ORS.
|
November 27, 1970 |
|
GURNAM KAUR Vs. RALLA RAM
|
July 24, 1970 |
|
GURPAL SINGH Vs. ADDITIONAL DIRECTOR
|
March 5, 1970 |
|
GURSEWAK SINGH AND ORS. Vs. VICE-CHANCELLOR, GURU NANAK UNIVERSITY AND ORS.
|
November 4, 1970 |
|
GURVINDER KAUR Vs. PUNJAB UNIVERSITY CHANDIGARH
|
August 6, 1970 |
|
HARBANS LAL Vs. STATE OF PUNJAB
|
July 27, 1970 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
September 9, 1970 |
|
HARDEV SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
November 9, 1970 |
|
HARDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 3, 1970 |
|
HARDIAL SINGH Vs. THE STATE OF HARYANA, ETC.
|
December 24, 1970 |
|
HARDIT SINGH Vs. STATE OF PUNJAB
|
August 7, 1970 |
|
HARI CHAND AND ANR. Vs. UNION OF INDIA (UOI)
|
March 27, 1970 |
|
HARI KISHEN DASS JAIN Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
May 18, 1970 |
|
HARI RAM Vs. NIRANJAN LAL AND OTHERS
|
September 30, 1970 |
|
HARICHAND Vs. BACHAN KAUR
|
October 26, 1970 |
|
HARISH KUMAR JAIN Vs. THE PUNJAB UNIVERSITY AND ANOTHER
|
March 17, 1970 |
|
HARMINDER SINGH Vs. SARVJIT SINGH AND ANOTHER
|
August 31, 1970 |
|
HARMOHINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
August 11, 1970 |
|
HARNAM SINGH Vs. RAMA KRISHNA WADDING MILLS
|
January 6, 1970 |
|
HARPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 5, 1970 |
|
HAZARA SINGH, ETC. Vs. JEWAN SINGH, ETC.
|
May 7, 1970 |
|
HIRA SINGH Vs. SUPERINTENDING CANAL OFFICER-CUM-SUPERINTENDING ENGINEER, FEROZEPUR
|
August 6, 1970 |
|
HON LT SEWA SINGH Vs. STATE OF PUNJAB
|
November 2, 1970 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
February 4, 1970 |
|
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME-TAX
|
February 26, 1970 |
|
HUKMA Vs. PISHORI LAL
|
August 25, 1970 |
|
INDAR ALIAS BACHHAR Vs. THE STATE
|
January 30, 1970 |
|
INDE KAUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB REHABILITATION DEPARTMENT JULLUNDUR AND
|
September 18, 1970 |
|
INDER MOHAN SINGH Vs. MESSRS HARNAM SINGH GURJIT SINGH
|
March 13, 1970 |
|
ISHAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 2, 1970 |
|
ISHER DASS Vs. AMAR NATH
|
October 20, 1970 |
|
ISHTOO AND COMPANY Vs. STATE OF PUNJAB AND ORS.
|
April 23, 1970 |
|
JAGAN NATH CHICHRA Vs. STATE OF PUNJAB AND ANR.
|
April 27, 1970 |
|
JAGAT SINGH Vs. TEJA SINGH
|
January 20, 1970 |
|
JAGAT SINGH Vs. GURMINDER SINGH, ETC.
|
May 7, 1970 |
|
JAGAT SINGH AND ORS. Vs. JOGINDER PAUL AND ORS.
|
November 17, 1970 |
|
JAGAT SINGH AND ORS. Vs. SAWAL SINGH
|
May 14, 1970 |
|
JAGATJIT DISTLLING AND ALLIED INDUSTRIES LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
March 12, 1970 |
|
JAGDISH CHAND Vs. STATE OF HARYANA
|
August 19, 1970 |
|
JAGDISH LAL NARANG Vs. THE ASSESSING AUTHORITY AND ANR.
|
January 21, 1970 |
|
JAGDISH MOHAN Vs. STATE OF HARYANA
|
July 27, 1970 |
|
JAGDISH PARSHAD AND OTHERS Vs. RAGHUBAR DAYAL BHARGAVA
|
April 1, 1970 |
|
JAGDISH PARSHAD BABU RAM ETC. Vs. THE STATE OF HARYANA ETC.
|
April 20, 1970 |
|
JAGDISH RAM SHARMA Vs. STATE OF PUNJAB
|
September 15, 1970 |
|
JAHAZ KHAN AND ANOTHER Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS HARYANA AND ANOTHER
|
March 3, 1970 |
|
JAI SINGH AND OTHERS Vs. PREM SINGH AND OTHERS
|
September 15, 1970 |
|
JAIPAI SLNGH Vs. THE STATE OF HARYANA
|
September 1, 1970 |
|
JAISI RAM Vs. FINANCIAL COMMISSIONER
|
May 14, 1970 |
|
JAMADAR SHEOJI RAM Vs. DAULATI BAI
|
March 5, 1970 |
|
JANG SINGH Vs. LACHHMAN DAS AND OTHER
|
January 5, 1970 |
|
JANGIR SINGH Vs. HARMEL SINGH
|
May 6, 1970 |
|
JANKI NATH KHANNA Vs. THE STATE OF PUNJAB AND ANR.
|
March 9, 1970 |
|
JARNAIL SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
July 27, 1970 |
|
JASWANT AND OTHERS Vs. SMT. BASANTI DEVI
|
September 11, 1970 |
|
JASWANT ETC. Vs. SHRIMATI BASANTI DEVI
|
April 20, 1970 |
|
JASWANT KAUR AND ORS. Vs. RATTI RAM AND ORS.
|
August 11, 1970 |
|
JASWANT RAI Vs. NATIONAL TRANSPORT AND GENERAL CO. LTD. AND ANR.
|
September 22, 1970 |
|
JATTI Vs. DHANI
|
April 22, 1970 |
|
JHANDA SINGH ETC Vs. GRAM SABHA OF VILLAGE UMRI, ETC
|
November 27, 1970 |
|
JIA LAL Vs. STATE OF HARYANA
|
November 4, 1970 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
September 2, 1970 |
|
JODHAMAL KUTHIALA R B Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1970 |
|
JOGINDER KAUR Vs. COLLECTOR AGRARIAN
|
September 17, 1970 |
|
JOGINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
|
October 20, 1970 |
|
JOGINDER SINGH Vs. STATE OF HARYANA AND ANR.
|
February 13, 1970 |
|
JOGINDER SINGH AND OTHERS Vs. THE STATE
|
April 2, 1970 |
|
KAILASH CHAND AND ANR. Vs. NAND LAL PUTLA AND ORS.
|
November 9, 1970 |
|
KAILASH DEVI Vs. RAJINDER PRASHAD SACHAR
|
February 3, 1970 |
|
KAILASH DEVI Vs. STATE OF HARYANA
|
November 10, 1970 |
|
KAMLESH Vs. RAM PAUL
|
September 22, 1970 |
|
KANS RAJ Vs. THE STATE
|
February 5, 1970 |
|
KANSHI RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
March 3, 1970 |
|
KANWAR RANJIT SINGH SANDHOO Vs. THE STATE OF PUNJAB
|
November 10, 1970 |
|
KAPOOR WEAVING FACTORY Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
December 7, 1970 |
|
KARAM SINGH Vs. AMRO
|
February 12, 1970 |
|
KARNAIL SINGH AND ORS. Vs. LACHHMAN DASS GUPTA AND ORS.
|
July 16, 1970 |
|
KARNAIL SINGH DOAD ETC. Vs. THE STATE OF PUNJAB AND ORS.
|
December 2, 1970 |
|
KARNAL GUR AND KHANDSARI INDUSTRIES Vs. STATE OF HARYANA
|
February 10, 1970 |
|
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA.
|
December 14, 1970 |
|
KARTA RAM MANSA RAM Vs. OM PARKASH HIRDA RAM
|
October 26, 1970 |
|
KARTAR CHAND Vs. STATE OF PUNJAB AND OTHER
|
January 22, 1970 |
|
KARTAR KAUR Vs. DHAN KAUR
|
January 30, 1970 |
|
KARTAR SINGH Vs. MOHINDER SINGH
|
November 12, 1970 |
|
KARTAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 12, 1970 |
|
KASHMIR SINGH Vs. MEHAR CHAND
|
November 26, 1970 |
|
KASHMIRA SINGH Vs. STATE OF PUNJAB
|
May 8, 1970 |
|
KAUR SAIN Vs. BIBI BIRINDER KAUR
|
March 10, 1970 |
|
KAY ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1970 |
|
KEHAR SINGH Vs. THAKUR SINGH AND OTHERS
|
May 28, 1970 |
|
KELVINATOR OF INDIA LTD Vs. HARYANA STATE
|
January 20, 1970 |
|
KHEMAN Vs. ADDITIONAL DIRECTOR
|
April 16, 1970 |
|
KHEMJI VISRAM AND SONS Vs. STATE OF HARYANA
|
April 7, 1970 |
|
KHIWAN SINGH Vs. ATMA SINGH
|
November 10, 1970 |
|
KHUSHAL CHAND Vs. PUNJAB STATE ETC.
|
October 6, 1970 |
|
KIKAR SINGH Vs. EXCISE AND TAXATION OFFICER
|
February 27, 1970 |
|
KIRPAL SINGH BHATIA Vs. UNION OF INDIA
|
August 26, 1970 |
|
KISHAN LAL Vs. THE STATE OF HARYANA AND ORS.
|
May 6, 1970 |
|
KISHAN PRASAD AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1970 |
|
KRISHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 8, 1970 |
|
KRISHAN LAL BAJAJ AND COMPANY Vs. THE ASSESSING AUTHORITY AND ORS.
|
September 9, 1970 |
|
KRISHAN LAL KASHMIRI LAL Vs. STATE
|
November 10, 1970 |
|
KULBIR INDER SINGH AND ANR. Vs. VIRAM SINGH AND ORS.
|
March 5, 1970 |
|
KULDIP SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 15, 1970 |
|
KUNDAN Vs. MUKANDA
|
May 21, 1970 |
|
KUNTI Vs. STATE OF PUNJAB
|
April 17, 1970 |
|
LABHU SINGH AND OTHERS Vs. MST. NIHAL KAUR AND OTHERS
|
December 7, 1970 |
|
LACHHMAN Vs. KARTAK SWAMI
|
May 8, 1970 |
|
LACHHMAN DASS Vs. THE STATE OF PUNJAB
|
May 13, 1970 |
|
LACHHMAN SINGH Vs. SHRIMATI MOHINDER KAUR
|
April 3, 1970 |
|
LAJPAT RAI MAGO Vs. GOVERNOR OF HARYANA
|
January 23, 1970 |
|
LAKHI RAM Vs. LAKHI RAM
|
May 15, 1970 |
|
LAKHPAT RAI SHARMA Vs. ATMA SINGH
|
August 26, 1970 |
|
LAL SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 19, 1970 |
|
LAXMI GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1970 |
|
LEHNA SINGH Vs. PUNJAB STATE
|
August 25, 1970 |
|
LICHHMA Vs. SUPERINTENDING CANAL OFFICER
|
December 18, 1970 |
|
LILA KRISHAN AND OTHER Vs. UNION OF INDIA AND OTHERS
|
May 13, 1970 |
|
LILA KRISHAN AND OTHER Vs. UNION OF INDIA AND OTHERS
|
May 5, 1970 |
|
LILA KRISHAN AND OTHERS Vs. STATE OF HARYANA AND ORS.
|
July 15, 1970 |
|
M S OBEROI Vs. UNION OF INDIA
|
February 25, 1970 |
|
M.S. SHERA WIRELESS LICENCE INSPECTOR Vs. THE UNION OF INDIA AND OTHERS
|
January 18, 1970 |
|
M/S CHANDRA INDUSTRIES REFRIGERATION ENGINEERS AND MANUFACTURERS, JULLUNDUR Vs. THE PUNJAB STATE
|
December 16, 1970 |
|
MADAN LAL Vs. THE STATE OF PUNJAB
|
September 24, 1970 |
|
MADAN TARLOK SINGH Vs. UNION OF INDIA
|
April 28, 1970 |
|
MAHABIR PARSHAD Vs. STATE OF HARYANA
|
July 27, 1970 |
|
MAJOR AVTAR SINGH Vs. STATE AND OTHERS
|
April 2, 1970 |
|
MAJOR JAGJIT SINGH DHILLON Vs. UNION OF INDIA
|
January 14, 1970 |
|
MAJOR SINGH Vs. DEPUTY COMMISSIONER
|
February 5, 1970 |
|
MALHOTRA AND CO Vs. RAMESH MISTRI
|
September 24, 1970 |
|
MALVINDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 15, 1970 |
|
MALWA BUS SERVICE PRIVATE LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB AT CHANDIGARH
|
November 5, 1970 |
|
MAMAN RAM AND ANR. Vs. MANAGING COMMITTEE SHRI GAUSHALA AND ORS.
|
February 3, 1970 |
|
MANA RAM Vs. FINANCIAL COMMISSIONER
|
August 28, 1970 |
|
MANAGEMENT OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD Vs. WORKMEN OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPN LTD
|
September 26, 1970 |
|
MANGAL SINGH AND ANR. Vs. PIARA LAL AND ANR.
|
September 29, 1970 |
|
MANGLA BALMUKUND Vs. NATHIYA GHANTOLI
|
September 14, 1970 |
|
MANI RAM Vs. THE STATE
|
January 16, 1970 |
|
MANMOHAN SINGH Vs. SAT NARAIN
|
December 2, 1970 |
|
MANOHAR LAL Vs. SADHU RAM
|
April 1, 1970 |
|
MANSA Vs. STATE OF PUNJAB
|
July 29, 1970 |
|
MANSA RAM Vs. STATE OF PUNJAB
|
January 30, 1970 |
|
MANSHA SINGH Vs. COMMISSIONER REVENUE AMBALA DIVISION
|
November 23, 1970 |
|
MARKET COMMITTEE Vs. PUNJAB STATE AND ORS.
|
May 29, 1970 |
|
MARU Vs. STATE OF HARYANA
|
March 30, 1970 |
|
MARUTHI Vs. STATE
|
July 14, 1970 |
|
MEHAL SINGH Vs. THE STATE OF PUNJAB
|
April 9, 1970 |
|
MEHAR CHAND Vs. THE STATE
|
April 29, 1970 |
|
MEHAR CHAND Vs. SURAJ BHAN
|
November 16, 1970 |
|
MEHAR SINGH Vs. STATE
|
September 4, 1970 |
|
MEHAR SINGH Vs. THE STATE
|
April 3, 1970 |
|
MEHAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 25, 1970 |
|
MEHNGA SINGH Vs. DEWAN DILBAGH RAI
|
November 17, 1970 |
|
MOHAN DAL MILLS Vs. STATE OF PUNJAB
|
December 22, 1970 |
|
MOHAN LAL Vs. ROMESH CHAND
|
April 10, 1970 |
|
MOHAN LAL Vs. MAYA DEVI
|
March 27, 1970 |
|
MOHAN LAL Vs. ROMESH CHAND
|
March 18, 1970 |
|
MOHAN LAL AND ANR. Vs. BHAGWATI PARSHAD AND ORS.
|
March 11, 1970 |
|
MOHAN SINGH Vs. NIRMAL SINGH
|
November 9, 1970 |
|
MOHINDER SINGH Vs. NANAK SINGH
|
November 11, 1970 |
|
MOHINDER SINGH BABBA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 28, 1970 |
|
MOHINDER SINGH SAWHNEY Vs. THE STATE OF HARYANA AND ORS.
|
May 27, 1970 |
|
MOOL CHAND Vs. STATE OF HARYANA
|
September 9, 1970 |
|
MST. GOMI AND OTHERS Vs. UNION OF INDIA
|
April 10, 1970 |
|
MUKAND LAL Vs. STATE
|
May 8, 1970 |
|
MUKHTIAR SINGH Vs. TEHAL SINGH
|
February 23, 1970 |
|
MUKHTIAR SINGH Vs. ARJAN SINGH
|
November 18, 1970 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
March 4, 1970 |
|
MUKHTIAR SINGH Vs. STATE
|
October 8, 1970 |
|
MUNICIPAL COMMITTEE Vs. INDUSTRIAL TRIBUNAL
|
October 28, 1970 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. RANJIT SINGH
|
August 26, 1970 |
|
MUNSHI Vs. KRISHNAN
|
October 26, 1970 |
|
MURARI LAL Vs. SHIV PARKASH ETC
|
June 11, 1970 |
|
MURTI SHRI RAGHUNATH JI Vs. JOGINDER SINGH ETC
|
September 30, 1970 |
|
NACHITTAR SINGH AND ORS. Vs. BUDH SINGH AND ORS.
|
December 4, 1970 |
|
NAGIN CHAND Vs. SHADI LAL
|
January 19, 1970 |
|
NAND RAM Vs. BANARSI
|
October 23, 1970 |
|
NAND RAM AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
December 18, 1970 |
|
NARAJAN SINGH ETC Vs. PARSA SINGH ALIAS PARSU
|
November 23, 1970 |
|
NARANJAN SINGH AND OTHERS Vs. UJAGAR SINGH AND OTHERS
|
October 20, 1970 |
|
NATHU Vs. GRAM PANCHAYAT OF VILLAGE SARSOD
|
November 26, 1970 |
|
NATHU RAM MEHTA Vs. MUNICIPAL COMMITTEE, JAGADHRI AND OTHERS
|
August 27, 1970 |
|
NATIONAL MOTORS Vs. PUNJAB STATE
|
October 28, 1970 |
|
NATIONAL RICE AND DAL MILLS Vs. THE FOOD CORPORATION OF INDIA
|
April 22, 1970 |
|
NAUHARCHAND CHANANRAM Vs. COMMISSIONER OF INCOME-TAX
|
October 6, 1970 |
|
NAUNIHAL THAKAR DASS Vs. COMMISSIONER OF INCOME-TAX
|
February 25, 1970 |
|
NIHALA Vs. HARKE
|
January 23, 1970 |
|
OFFICIAL LIQUIDATOR MODERN TRANSPORTERS PRIVATE LTD Vs. MULKH RAJ MEHTA
|
September 24, 1970 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
August 27, 1970 |
|
PANIPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 20, 1970 |
|
PARTAP KAUR Vs. HARCHAND SINGH
|
February 2, 1970 |
|
PAT RAM, ETC Vs. EKAM SINGH, ETC
|
November 3, 1970 |
|
PAUL CHAND BISHAN DASS Vs. KALU RAM LACHHMAN DASS
|
January 23, 1970 |
|
PIARA SINGH AND OTHERS Vs. STATE
|
March 26, 1970 |
|
PIARE LAL Vs. BANU MAL
|
November 30, 1970 |
|
PIARE LAL KHUSHBAKHAT RAI Vs. STATE OF PUNJAB
|
October 28, 1970 |
|
PIRTHI AND ORS. Vs. THE SUPERINTENDING CANAL OFFICER AND ANR.
|
May 29, 1970 |
|
PREM CHAND RAM LAL Vs. THE STATE OF PUNJAB, ETC.
|
March 25, 1970 |
|
PREM NATH BHALLA Vs. STATE OF HARYANA AND OTHER
|
August 18, 1970 |
|
PRIDE MACHINERY WORKS, LUDHIANA Vs. STATE OF PUNJAB THROUGH SECRETARY, LABOUR DEPARTMENT AND OTHERS
|
August 10, 1970 |
|
PRITAM SINGH Vs. KARTAR SINGH
|
July 20, 1970 |
|
PRITAM SINGH Vs. SANT SINGH
|
December 4, 1970 |
|
PRITHIPAL SINGH Vs. STATE OF PUNJAB
|
February 6, 1970 |
|
PUNJAB ROADWAYS Vs. SOHAN DEVI
|
January 9, 1970 |
|
PUNJAB STATE Vs. KRISHNA DEVI AND ORS.
|
February 11, 1970 |
|
PUNJAB STATE Vs. H.H. RAJA SIR HARINDER SINGH
|
July 16, 1970 |
|
PUNJAB WAQF BOARD AMBALA Vs. PANCHAYAT DEH
|
October 7, 1970 |
|
PURAN SINGH Vs. ADDITIONAL DIRECTOR
|
February 3, 1970 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
October 19, 1970 |
|
PURAN SINGH AND ORS. Vs. HAR KAUR AND ANR.
|
May 21, 1970 |
|
R B JODHAMAL KUTHIALA Vs. COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH
|
October 14, 1970 |
|
RAGHU NATH Vs. THE STATE OF PUNJAB AND OTHER
|
January 8, 1970 |
|
RAGHUVIR LAL SEHGAL Vs. THE HARYANA STATE ELECTRICITY BOARD ETC.
|
August 21, 1970 |
|
RAJ KANTA Vs. THE FINANCIAL COMMISSIONER AND ANR.
|
February 5, 1970 |
|
RAJ KAUR Vs. JAGDEV SINGH
|
July 16, 1970 |
|
RAJ MAL AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
|
February 6, 1970 |
|
RAJ PAUL Vs. THE ADMINISTRATOR, MUNICIPAL COMMITTEE AND ORS.
|
February 18, 1970 |
|
RAJA RAM Vs. RAGHBIR SINGH
|
May 29, 1970 |
|
RAJA RAM BARU RAM Vs. STATE OF PUNJAB
|
February 26, 1970 |
|
RAJA RAM PARTAP SINGH Vs. PRESIDENT LAND ACQUISITION TRIBUNAL LUDHIANA IMPROVEMENT TRUST LUDHIANA
|
October 13, 1970 |
|
RAJINDER KAUR AND ORS. Vs. UNION OF INDIA (UOI)
|
January 23, 1970 |
|
RAJINDER PAL ABROL Vs. STATE OF PUNJAB
|
October 6, 1970 |
|
RAJINDER SINGH Vs. SATNAM SINGH
|
May 6, 1970 |
|
RAJINDER SINGH Vs. PUNJAB STATE AND OTHERS
|
March 20, 1970 |
|
RAM KALA Vs. THE EXECUTIVE MAGISTRATE, 1ST CLASS AND ORS.
|
February 20, 1970 |
|
RAM KUMAR Vs. FINANCIAL COMMISSIONER
|
November 6, 1970 |
|
RAM PARKASH Vs. THE STATE OF PUNJAB AND ORS.
|
February 2, 1970 |
|
RAM PARKASH Vs. THE STATE OF PUNJAB
|
May 20, 1970 |
|
RAM PARKASH GUPTA Vs. WAZIR CHAND AND OTHERS
|
October 13, 1970 |
|
RAM PARKASH NAGAR Vs. HARYANA AGRICULTURAL UNIVERSITY HISSAR
|
November 25, 1970 |
|
RAM RATTAN Vs. THE REGISTRAR, PANJAB UNIVERSITY AND ANR.
|
January 5, 1970 |
|
RAM SARAN Vs. DEEP CHAND AND OTHERS
|
October 21, 1970 |
|
RAM SARUP Vs. PURAN
|
April 30, 1970 |
|
RAM SARUP JAIN Vs. RAM CHANDER AND OTHERS
|
May 25, 1970 |
|
RAM SARUP MALHOTRA Vs. CHIEF COMMISSIONER
|
November 30, 1970 |
|
RAMESHWAR DASS GAURI SHANKER Vs. MARKET COMMITTEE
|
March 2, 1970 |
|
RAMJI DASS OM PARKASH Vs. INCOME-TAX OFFICER
|
March 26, 1970 |
|
RAMJI LAL Vs. FINANCIAL COMMISSIONER
|
October 12, 1970 |
|
RAMJI LAL Vs. GAINDA SINGH AND OTHERS
|
November 23, 1970 |
|
RANA RAGHBIR SINGH Vs. GURO
|
May 20, 1970 |
|
RANDHIR SINGH AND ORS Vs. FINANCIAL COMMISSIONER AND ORS.
|
March 27, 1970 |
|
RANI SURAJ KAUR Vs. HARIBACHAN SINGH AND ANOTHER
|
January 21, 1970 |
|
RANJIT SINGH Vs. DIRECTOR OF PANCHAYATS, ETC.
|
September 24, 1970 |
|
RATTAN LAL Vs. MST. LAXMI DEVI
|
September 17, 1970 |
|
RATTAN LAL AND COMPANY Vs. STATE OF PUNJAB, ETC.
|
December 1, 1970 |
|
RATTAN SINGH Vs. HARBLAS
|
March 11, 1970 |
|
RAWAT Vs. RAM KARAM CHAND
|
April 24, 1970 |
|
RISAL SINGH Vs. JHANDU SINGH
|
November 26, 1970 |
|
S BALWANT SINGH CHOPRA Vs. UNION OF INDIA
|
November 20, 1970 |
|
S MEHAR CHAND KRISHAN KUMAR Vs. STATE OF HARYANA
|
November 26, 1970 |
|
S MOHINDER SINGH Vs. SHIV DES SINGH
|
August 21, 1970 |
|
S SUNDER SINGH Vs. S BAKHSHISH SINGH AND ANR
|
September 11, 1970 |
|
S.S. LAMBA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 28, 1970 |
|
SABHA CHAND Vs. STATE OF HARYANA
|
November 20, 1970 |
|
SABU RAM Vs. THE STATE OF PUNJAB
|
March 30, 1970 |
|
SAIN DASS Vs. STATE
|
May 19, 1970 |
|
SALIGRAM AND ANOTHER Vs. SHIV SHANKAR LAL AND OTHERS
|
May 7, 1970 |
|
SANATAN DHARAM COLLEGE Vs. THE PUNJAB UNIVERSITY AND ORS.
|
August 18, 1970 |
|
SANT SADHU SINGH Vs. STATE OF PUNJAB
|
January 29, 1970 |
|
SANT SINGH Vs. THE STATE OF PUNJAB
|
September 14, 1970 |
|
SANTA SINGH Vs. THE STATE
|
March 13, 1970 |
|
SANTOKH SINGH Vs. THE STATE
|
January 9, 1970 |
|
SANTU RAM Vs. STATE OF HARYANA AND OTHERS
|
April 28, 1970 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 3, 1970 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs. THE DEPUTY COMMISSIONER ETC.
|
September 22, 1970 |
|
SARDAR SINGH P.C.S DEPUTY EXCISE AND TAXATION COMMISSIONER Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 1970 |
|
SARDARA SINGH Vs. LILA WATI
|
March 5, 1970 |
|
SARDARNI JASWANT KAUR ETC. Vs. SURJIT INDER SINGH SIBIA ETC.
|
May 11, 1970 |
|
SARDUL SINGH HEAD CONSTABLE Vs. INSPECTOR-GENERAL OF POLICE
|
May 5, 1970 |
|
SARJIT SINGH Vs. FINANCIAL COMMISSIONER
|
August 19, 1970 |
|
SARUP SINGH Vs. THE COLLECTOR HISSAR AND OTHERS
|
February 23, 1970 |
|
SAT PAL Vs. ROSHAN LAL KOHLI
|
December 4, 1970 |
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SATPAL SOOD Vs. ROSHAN LAL KOHLI
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December 4, 1970 |
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SAWARAN PURI Vs. THE STATE OF HARYANA
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March 20, 1970 |
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SAYAN SINGH Vs. HARNAM SINGH AND OTHERS
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April 21, 1970 |
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SEWA SINGH Vs. HAQIQAT SINGH
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August 27, 1970 |
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SHADI RAM AND ANR. Vs. RULDU
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November 20, 1970 |
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SHALLO DEVI Vs. MOHINDER SINGH
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October 28, 1970 |
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SHAM SINGH Vs. JASWANT SINGH
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November 20, 1970 |
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SHAMBHU RAM NATHU RAM Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
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August 4, 1970 |
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SHAMSHER SINGH HUKAM SINGH Vs. PUNJAB STATE
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February 19, 1970 |
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SHANGARA SINGH AND OTHERS Vs. PUNJAB STATE AND ANOTHER
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May 11, 1970 |
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SHANTHI PARKASH Vs. STATE OF HARYANA
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November 26, 1970 |
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SHANTI DEVI Vs. GENERAL MANAGER PUNJAB ROADWAYS
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February 25, 1970 |
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SHANTI PARKASH Vs. STATE OF HARYANA
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November 16, 1970 |
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SHEO DATT Vs. MST. SARBATI AND OTHERS
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May 13, 1970 |
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SHEO LAL Vs. ROSHAN LAL
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February 20, 1970 |
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SHIBU ALIAS BOGHA Vs. THE STATE OF PUNJAB
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February 23, 1970 |
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SHINGARA SINGH AND GUJJAR SINGH Vs. STATE OF PUNJAB
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October 5, 1970 |
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SHIV CHAND AND ANOTHER Vs. THE PUNJAB STATE AND OTHERS
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August 27, 1970 |
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SHIV CHARAN DAS Vs. THE CONTROLLER OF ESTATE DUTY
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November 4, 1970 |
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SHIV DAYAL Vs. SOHAN LAL BASSAR
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January 8, 1970 |
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SHIV DUTT BALI Vs. MANOHAR LAL SAINI
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August 13, 1970 |
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SHIV RAM Vs. SHREE DES RAJ
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January 8, 1970 |
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SHIV SARAN DASS SOOD Vs. THE STATE OF PUNJAB AND OTHERS
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July 15, 1970 |
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SHIV SARAN DASS SOOD Vs. THE STATE OF PUNJAB AND OTHERS
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August 18, 1970 |
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SHRI BRIJ LAL Vs. SHRI JASPAL SINGH AND OTHERS
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December 11, 1970 |
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SHRI TEJA SINGH, ETC. Vs. GURDIAL SINGH, ETC.
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September 25, 1970 |
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SHRI. VIRENDRA Vs. THE STATE OF PUNJAB THROUGH THE PUBLIC PROSECUTOR
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January 7, 1970 |
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SHRIMATI DHAN KAUR Vs. FINANCIAL COMMISSIONER
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April 17, 1970 |
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SHRIMATI MOHINI Vs. VIRENDRA KUMAR AND ANOTHER
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March 4, 1970 |
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SHRIMATI PARKASHO DEVI Vs. GURA RAM AND ANOTHER
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November 24, 1970 |
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SILVER SCREEN ENTERPRISES Vs. COMMISSIONER OF INCOME-TAX
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December 9, 1970 |
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SINGARI Vs. BALBIR SINGH
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December 9, 1970 |
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SIR SAHABJI MILLS LTD. Vs. UNION OF INDIA (UOI)
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February 26, 1970 |
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SIRI RAM Vs. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, ETC.
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September 29, 1970 |
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SITA RAM Vs. NARSHING DASS
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December 10, 1970 |
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SMT. KAUSHALYA SAINI AND OTHERS Vs. DIRECTOR OF HEALTH SERVICE, PUNJAB AND OTHERS
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November 11, 1970 |
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SMT. PARKASHO Vs. LACHHMAN SINGH
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October 13, 1970 |
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SOHAN LAL AND ANOTHER Vs. CENTRAL GOVERNMENT AND ANOTHER
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December 15, 1970 |
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SOHAN SINGH Vs. SARBA SINGH
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September 9, 1970 |
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SRI KISHAN DEV Vs. BABU NAND KISHORE, ADVOCATE AND ANR.
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February 6, 1970 |
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STANDARD DYEING AND FINISHING MILLS Vs. THE UNION OF INDIA (UOI) AND ANR.
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May 7, 1970 |
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STATE Vs. KANWAL SINGH
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May 5, 1970 |
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STATE Vs. CHAND SINGH MIT SINGH
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March 19, 1970 |
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STATE Vs. KHAZAN CHAND
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March 18, 1970 |
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STATE Vs. DEWAN JAMAN LAL
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April 3, 1970 |
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STATE BANK OF INDIA AMBALA CITY Vs. BRIJ MOHAN LAL
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October 26, 1970 |
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STATE OF HARYANA Vs. RUGHA
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March 18, 1970 |
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STATE OF HARYANA Vs. GYAN CHAND MADHO
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September 22, 1970 |
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STATE OF PUNJAB Vs. SHAMSHER SINGH SUCHA SINGH
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April 28, 1970 |
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STATE OF PUNJAB Vs. UNION OF INDIA
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September 28, 1970 |
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STATE OF PUNJAB Vs. CHAMPA MANGAT RAM
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August 26, 1970 |
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STATE OF PUNJAB Vs. GRAM PANCHAYAT RAJIPURA
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September 23, 1970 |
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STATE OF PUNJAB Vs. JAGIR SINGH
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October 5, 1970 |
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STATE OF PUNJAB ETC. Vs. SHAM LAL GUPTA
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December 7, 1970 |
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STATE ON BEHALF OF THE COURT Vs. KANWAL SINGH
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April 24, 1970 |
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SUCHINDER KUMAR BALH Vs. STATE OF HARYANA
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September 14, 1970 |
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SUKHAN LAL Vs. JOHRI MAL
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December 4, 1970 |
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SUKHBIR Vs. PURNA NAND VERMA
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October 15, 1970 |
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SUKHDEV SINGH Vs. BACHAN KAUR
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July 15, 1970 |
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SUKHMANI Vs. HARI KISHAN
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December 4, 1970 |
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SUMMA RAM Vs. CHAIN SINGH
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September 15, 1970 |
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SUNDER SINGH Vs. GURDIT SINGH
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February 13, 1970 |
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SUNDER SINGH Vs. BUDH DEV
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October 19, 1970 |
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SURAJ BHAN TAYAGI Vs. THE STATE OF HARYANA AND OTHERS
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February 20, 1970 |
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SURENDRA NATH GUPTA Vs. STATE OF HARYANA
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December 4, 1970 |
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SURESH VERMA Vs. STATE OF PUNJAB
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August 31, 1970 |
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T.S. SHERGIL, ETC. Vs. THE STATE OF PUNJAB, ETC.
|
November 4, 1970 |
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TARA CHAND Vs. INCOME-TAX OFFICER SPECIAL INVESTIGATION CIRCLE B
|
May 19, 1970 |
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TARA RAM CHAND Vs. STATE
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September 25, 1970 |
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TEG PAL Vs. STATE OF PUNJAB
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May 26, 1970 |
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TEJA SINGH Vs. UNION OF INDIA
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February 26, 1970 |
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TEJA SINGH AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT, CO
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December 14, 1970 |
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TEJA SINGH AND OTHERS Vs. BHAGWAN SINGH
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January 28, 1970 |
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TEK CHAND Vs. THE STATE OF PUNJAB AND ANR.
|
May 19, 1970 |
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TELU RAM Vs. OM PARKASH GARG
|
August 7, 1970 |
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THE GONDARA TRANSPORT COMPANY (P) LTD. Vs. RAM NATH
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April 1, 1970 |
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THE JULLUNDUR CENTRAL CO-OPERATIVE BANK LTD. Vs. GIAN SINGH
|
December 17, 1970 |
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THE MARKET COMMITTEE Vs. THE STATE OF HARYANA AND ANR.
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April 23, 1970 |
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THE MARKET COMMITTEE AND ORS. Vs. THE STATE OF HARYANA AND ORS.
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February 12, 1970 |
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THE PUNJAB UNIVERSITY, CHANDIGARH AND ORS. Vs. PREM CHAND HANDA
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August 21, 1970 |
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THE RORANWALA AMIN GANJ COMPANY Vs. BHAGWAN DASS
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April 10, 1970 |
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THE STATE Vs. NIHAL SINGH AND OTHERS
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August 31, 1970 |
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THE STATE BANK OF PATIALA Vs. SHRI BALBIR SINGH AND OTHERS
|
December 24, 1970 |
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THE STATE OF HARYANA AND ANR. Vs. BALDEV KRISHAN SHARMA AND ORS.
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March 3, 1970 |
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THE STATE OF PUNJAB Vs. BAKSHISH SINGH AND ORS.
|
May 13, 1970 |
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TIKA RAM Vs. ASSISTANT DIRECTOR
|
April 30, 1970 |
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TIKAN Vs. DHARAMVIR SINGH ETC.
|
May 1, 1970 |
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TILAK RAJ Vs. HAZARA SINGH
|
February 13, 1970 |
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TUHI RAM SHARMA Vs. PRITHVI SINGH
|
October 28, 1970 |
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UDHAM SINGH Vs. PURAN SINGH
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November 19, 1970 |
|
UDMI Vs. HARYANA STATE
|
May 11, 1970 |
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UJAGAR SINGH Vs. KANAHYA LAL
|
April 3, 1970 |
|
UMED SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
May 11, 1970 |
|
UNION OF INDIA Vs. NANAK CHAND
|
October 22, 1970 |
|
UNION OF INDIA (UOI) AND ORS. Vs. MADAN LAL
|
September 10, 1970 |
|
UPDESH SINGH Vs. SPEAKER OF PUNJAB LEGISLATIVE ASSEMBLY
|
March 30, 1970 |
|
USHA Vs. SUDHIR KUMAR SONEJA
|
August 31, 1970 |
|
USHA COTTON GINNING AND PRESSING FACTORY BHUCHO Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 6, 1970 |
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VED PARKASH Vs. THE CHIEF COMMISSIONER AND OTHERS
|
September 15, 1970 |
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VIDYA DEVI DASS Vs. FIRM MADAN LAL PREM KUMAR
|
September 29, 1970 |
|
VIJAY KUMAR Vs. THE PANJAB UNIVERSITY
|
February 3, 1970 |
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VINOD KUMAR Vs. JAGMINDER DASS
|
February 25, 1970 |
|
VIRSA SINGH Vs. BISWA NATH BHALLA
|
October 19, 1970 |
|
VIRSA SINGH Vs. STATE OF PUNJAB
|
January 21, 1970 |
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WARYAM SINGH Vs. STATE OF PUNJAB
|
February 20, 1970 |
|
WARYAM SINGH AND SONS Vs. THE EXECUTIVE ENGINEER (C) AND ANR.
|
January 30, 1970 |
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WATAN SINGH GIANI Vs. THE STATE OF PUNJAB AND ORS.
|
October 20, 1970 |
|
WOOD WORKERS AND PACKING CASE WORKS Vs. STATE OF PUNJAB
|
October 7, 1970 |
|
WORKMEN OF NEW SNOW VIEW TRANSPORT PVT Vs. STATE OF PUNJAB
|
March 2, 1970 |
|
ZILLA PARISHAD FEROZEPORE Vs. SATNAM SINGH
|
September 18, 1970 |
LOGIN