|
AD LAL SHIV LAL Vs. STATE OF PUNJAB
|
February 27, 1969 |
|
AGGARWAL SONS Vs. DAMODAR DASS, CHIEF ADMINISTRATOR AND ORS.
|
October 29, 1969 |
|
AJIT SINGH Vs. SUBAGHAN
|
March 19, 1969 |
|
AJIT SINGH Vs. MADHA SINGH AND ANR.
|
November 11, 1969 |
|
AMAR NATH Vs. COMMISSIONER
|
March 26, 1969 |
|
AMAR NATH AND ANR. Vs. THE ESTATE OFFICER AND ORS.
|
September 26, 1969 |
|
AMAR NATH AND OTHERS Vs. ISHAR SINGH AND OTHERS
|
November 21, 1969 |
|
AMAR SINGH Vs. STATE
|
October 3, 1969 |
|
AMAR SINGH Vs. JAGDISH
|
September 23, 1969 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
January 30, 1969 |
|
AMARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB
|
August 21, 1969 |
|
AMARJIT SINGH SOHAN SINGH Vs. STATE
|
November 17, 1969 |
|
AMIN CHAND AND OTHERS Vs. LIKHMAN AND OTHERS
|
February 13, 1969 |
|
AMIN LAL Vs. SHRIMATI RAM PIARI AND OTHER
|
September 8, 1969 |
|
AMIR CHAND Vs. THE PUNJAB STATE AND ANOTHER
|
August 1, 1969 |
|
AMRA VATI Vs. RAJ KUMAR RATTAN
|
November 6, 1969 |
|
ANOKH SINGH Vs. SURINDER SINGH AND ORS.
|
September 19, 1969 |
|
ANOKH SINGH Vs. BAGGU
|
January 6, 1969 |
|
ANOKH SINGH Vs. STATE OF PUNJAB
|
May 1, 1969 |
|
ANOKH SINGH Vs. GURNAM KAUR AND ANOTHER
|
August 6, 1969 |
|
ASA RAM Vs. CENTRAL GOVERNMENT
|
December 19, 1969 |
|
ASSESSING AUTHORITY AMRITSAR Vs. OM PARKASH SETH
|
May 22, 1969 |
|
ATAM SINGH AND ANOTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, FEROZEPUR AND OTHERS
|
May 12, 1969 |
|
ATLAS CYCLE INDUSTRIES LTD Vs. P N THUKRAL
|
September 2, 1969 |
|
ATMA RAM DUKHI Vs. HOME SECRETARY, PUNJAB AND ANOTHER
|
January 10, 1969 |
|
ATTAR CHAND Vs. MOHINDER SINGH
|
August 14, 1969 |
|
AVTAR SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
April 16, 1969 |
|
AZIZ UDDIN Vs. RAM CHANDER AND ANOTHER
|
October 16, 1969 |
|
B.D. GUPTA Vs. THE STATE OF HARYANA AND ORS.
|
November 19, 1969 |
|
BACHAN SINGH Vs. JAS KAUR
|
January 17, 1969 |
|
BACHAN SINGH Vs. RAMEL KAUR
|
December 15, 1969 |
|
BADLU Vs. RAJA RAM AND OTHERS
|
April 22, 1969 |
|
BAHADUR RAM Vs. STATE OF PUNJAB
|
July 16, 1969 |
|
BAHAL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
March 18, 1969 |
|
BAJ SINGH AND OTHERS Vs. TILOK SINGH AND OTHERS
|
September 5, 1969 |
|
BAL KISHAN Vs. KISHNU
|
September 11, 1969 |
|
BAL KISHAN Vs. TEKA ALIAS TEKLA
|
October 7, 1969 |
|
BALBIR KAUR Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
|
December 19, 1969 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
November 5, 1969 |
|
BALBIR SINGH AND OTHERS Vs. JAGRUP SINGH
|
February 12, 1969 |
|
BALDEV KISHAN Vs. BIR BHAN AND ANR.
|
December 18, 1969 |
|
BALDEV RAJ Vs. PUSHPA RANI
|
December 16, 1969 |
|
BALDEV SINGH Vs. STATE OF PUNJAB
|
November 4, 1969 |
|
BALDEV SINGH Vs. SECRETARY TO GOVT PUNJAB REHABILITATION DEPARTMENT, CHD
|
May 15, 1969 |
|
BALWANT RAI AND ANOTHER Vs. JAGMAL AND OTHERS
|
February 21, 1969 |
|
BALWANT SINGH Vs. MAHABIR SINGH
|
November 6, 1969 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 25, 1969 |
|
BANSARI LAL Vs. STATE OF PUNJAB
|
July 30, 1969 |
|
BANSI LAL Vs. WARYAM SINGH
|
November 14, 1969 |
|
BANTA SINGH AND ORS. Vs. MEHAR SINGH AND ANR.
|
July 28, 1969 |
|
BANTA SINGH KHUSHAL SINGH Vs. ANJUMAN IMDAD BAHMI AND THRIFT SOCIETY TANOLI
|
April 17, 1969 |
|
BANWARI LAL Vs. STATE OF PUNJAB
|
October 3, 1969 |
|
BATTO AND ORS. Vs. SMT. PUNIAN
|
October 13, 1969 |
|
BAVVA SINGH Vs. SADHU SINGH
|
January 13, 1969 |
|
BAWA SINGH Vs. EXECUTIVE ENGINEER
|
August 7, 1969 |
|
BEANT SINGH Vs. THE STATE AND OTHERS
|
August 26, 1969 |
|
BEANT SINGH BATH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
January 15, 1969 |
|
BEGA Vs. SHADI
|
August 21, 1969 |
|
BHAG SINGH Vs. SUPERINTENDING CANAL OFFICER
|
May 19, 1969 |
|
BHAGAT RAM PATANGA Vs. STATE OF PUNJAB
|
May 29, 1969 |
|
BHAGWAN DASS SINGLA Vs. HARCHAND SINGH
|
September 8, 1969 |
|
BHAGWAN GOLD AND SILVER STORE REWARI Vs. HISSAR IRON AND MECHANICAL WORKS
|
August 14, 1969 |
|
BHAGWAN SINGH Vs. STATE OF PUNJAB
|
May 16, 1969 |
|
BHAGWANA Vs. DIVISIONAL CANAL OFFICER
|
July 28, 1969 |
|
BHAGWANA Vs. GODHA AND OTHERS
|
September 30, 1969 |
|
BHAGWANT KAUR Vs. DALJIT SINGH AND OTHERS
|
November 13, 1969 |
|
BHAGWATI PARSHAD Vs. MOHAN LAL AND OTHERS
|
January 24, 1969 |
|
BHAJAN RAM Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE MANAGER, STATE INSURANCE CORPORATION, FARIDABAD
|
March 26, 1969 |
|
BHAJAN SINGH Vs. SUPERINTENDING CANAL OFFICER
|
October 24, 1969 |
|
BHALLA RAM AND OTHERS Vs. DIVISIONAL CANAL OFFICER, KARNAL DIVISION AND OTHERS
|
December 16, 1969 |
|
BHARAT SINGH Vs. STATE OF HARYANA
|
April 23, 1969 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
December 9, 1969 |
|
BIRBAL Vs. BAWA BASANT DASS CHELA BAWA BALAK DASS
|
January 3, 1969 |
|
BISHAMBER DUTT ROSHAN LAL Vs. GIAN CHAND CHARAN DAS
|
April 15, 1969 |
|
BISMAMBAR DASS Vs. CHHAJU RAM AND ANR.
|
September 29, 1969 |
|
BOOL CHAND Vs. STATE OF PUNJAB
|
December 8, 1969 |
|
BRIJ LAL AND ORS. Vs. THE FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
March 12, 1969 |
|
BUDH RAM Vs. STATE OF HARYANA AND OTHERS
|
October 8, 1969 |
|
BUDH RAM Vs. DERA BHAI BHAGTU JI SAHIB
|
August 7, 1969 |
|
BUDHAN Vs. MAM RAJ
|
September 25, 1969 |
|
CH. DHARAM SINGH Vs. SHRIMATI RANO
|
October 3, 1969 |
|
CH. SURJA RAM AND SONS GINNING AND PRESSING FACTORY Vs. THE PUNJAB STATE AND ORS.
|
May 13, 1969 |
|
CHAMAN LAL Vs. MOHAN LAL
|
October 21, 1969 |
|
CHANAN MAL Vs. E T O AND ANOTHER
|
May 9, 1969 |
|
CHANDER BHAN Vs. STATE OF HARYANA AND OTHERS
|
November 25, 1969 |
|
CHANDU LAL Vs. LABO C M C HOSPITAL, LUDHIANA AND OTHERS
|
October 8, 1969 |
|
CHARAN SINGH Vs. AJIT SINGH AND ANOTHER
|
September 30, 1969 |
|
CHARAN SINGH Vs. THE STATE OF HARYANA AND ORS.
|
December 22, 1969 |
|
CHET RAM Vs. COLLECTOR
|
October 16, 1969 |
|
CHUNI LAL Vs. STATE OF PUNJAB
|
July 15, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA PAUL VIRMANI
|
October 29, 1969 |
|
COMMISSIONER OF INCOME-TAX Vs. DALMIA DADRI CEMENT LTD
|
November 6, 1969 |
|
D D ASHOK KUMAR AND ANOTHER Vs. PANNA LAL PIARA LAL
|
August 27, 1969 |
|
DALIP SINGH AND ORS. Vs. HARDEV SINGH AND ORS.
|
September 24, 1969 |
|
DALMIA DADRI CEMENT CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 4, 1969 |
|
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 6, 1969 |
|
DARSHAN SINGH Vs. THE HINDUSTAN COLD STORES AND REFRIGERATION (PRIVATE), LTD.
|
March 11, 1969 |
|
DARSHAN SINGH ATMA SINGH Vs. KHEELU RAM
|
October 9, 1969 |
|
DARSHI RAM Vs. KAMAL KANTA
|
October 8, 1969 |
|
DASSU Vs. SUPERINTENDING CANAL OFFICER
|
October 3, 1969 |
|
DATA RAM Vs. VED PARKASH CHOPRA
|
May 1, 1969 |
|
DATA RAM Vs. DAULAT RAM AND OTHERS
|
February 12, 1969 |
|
DAULAT RAM Vs. STATE OF PUNJAB
|
February 17, 1969 |
|
DAVINDER BRAR NEE SANDHU Vs. STATE OF PUNJAB
|
February 25, 1969 |
|
DAYAL SARAN SANAN Vs. UNION OF INDIA
|
January 23, 1969 |
|
DEEDAR SINGH AND OTHERS Vs. DALBIR SINGH AND ANOTHER
|
November 21, 1969 |
|
DES RAJ VOLUNTARY LIQUIDATOR Vs. PUNJAB FINANCIAL CORPORATION
|
December 4, 1969 |
|
DEVINDER SINGH Vs. MST. BHUPINDER KAUR AND OTHERS
|
March 11, 1969 |
|
DHANI RAM JANKI DASS Vs. DEEP CHAND BASANT LAL
|
March 13, 1969 |
|
DHANPAL SINGH Vs. STATE
|
December 8, 1969 |
|
DHARAM PAL SONI Vs. STATE OF PUNJAB AND OTHERS
|
March 26, 1969 |
|
DIAL SINGH NARIAN SINGH Vs. RAJPAL JAGAN
|
February 4, 1969 |
|
DINA NATH Vs. CONTROLLER OF ESTATE DUTY
|
December 18, 1969 |
|
DIPA AND OTHERS Vs. GANGA DATT AND OTHERS
|
January 3, 1969 |
|
DR. B.R. CHAUHAN Vs. THE PANJAB UNIVERSITY AND ORS.
|
October 30, 1969 |
|
DR. HARKISHAN SINGH AND ANR. Vs. PUNJAB STATE AND ANR.
|
August 13, 1969 |
|
DURGA DAS Vs. TARA RANI
|
May 14, 1969 |
|
DWARKA DASS AND CO Vs. EXCISE AND TAXATION COMMISSIONER, PUNJAB AND ANOTHER
|
January 24, 1969 |
|
EASTERN ELECTRONICS Vs. THE STATE OF HARYANA AND ANR.
|
March 21, 1969 |
|
FATEH SINGH CHUGHA Vs. STATE OF PUNJAB
|
July 31, 1969 |
|
FATEHGARH SAHIB BUS SERVICE PVT LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB
|
March 20, 1969 |
|
FINANCIAL COMMISSIONER, HARYANA Vs. SHRIMATI KALA DEVI AND ANOTHER
|
May 12, 1969 |
|
FIRM CHAMAN LAL Vs. THE DISTRICT BOARD
|
October 13, 1969 |
|
FIRM TARA CHAND HARI RAM Vs. SURAJ BHAN
|
February 10, 1969 |
|
GAIN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
September 12, 1969 |
|
GANGA JAL Vs. LAL CHAND
|
September 29, 1969 |
|
GANGA LAL Vs. THE STATE OF HARYANA AND OTHERS
|
August 20, 1969 |
|
GAPPA AND OTHERS Vs. SURJAN
|
October 24, 1969 |
|
GARGI DEVI Vs. SOM DATT
|
August 29, 1969 |
|
GENL. SHIVDEV SINGH AND ANR. Vs. THE PRESCRIBED AUTHORITY (ASSISTANT COLLECTOR FIRST GRADE) AND ORS.
|
May 26, 1969 |
|
GHAMMO Vs. CHAHAT
|
April 17, 1969 |
|
GHISA RAM AND OTHERS Vs. STATE OF PUNJAB
|
October 8, 1969 |
|
GHURAY Vs. MST. ROMALI
|
March 7, 1969 |
|
GIAN CHAND Vs. RAWALPINDI VICTORY TRANSPORT CO LTD
|
November 19, 1969 |
|
GIAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
February 11, 1969 |
|
GIAN SINGH AND ANOTHER Vs. GOPAL DASS
|
February 21, 1969 |
|
GIANI AND ANR. Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
|
March 20, 1969 |
|
GOBINDA Vs. RAM PARSHAD AND OTHERS
|
May 2, 1969 |
|
GOPAL KAPILA Vs. THE PUNJABI UNIVERSITY
|
March 11, 1969 |
|
GOPI CHAND Vs. VIR BHAN
|
September 11, 1969 |
|
GOVERDHAN DASS Vs. SODHI DYAL SINGH ETC.
|
October 7, 1969 |
|
GRAM PANCHAYAT Vs. SHER SINGH
|
October 30, 1969 |
|
GULAB RAI Vs. THE UNION OF INDIA (UOI) ANR.
|
March 14, 1969 |
|
GULWANT SINGH AND ANOTHER Vs. SATISH KUMAR
|
January 20, 1969 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 16, 1969 |
|
GURCHARAN SINGH Vs. DEVKI NANDAN AND ANOTHER
|
October 9, 1969 |
|
GURCHARAN SINGH Vs. DEVKI NANDAN AND ANR.
|
October 10, 1969 |
|
GURDEV SINGH Vs. HARBANS LAL
|
June 27, 1969 |
|
GURDEV SINGH Vs. MOHNA RAM
|
March 18, 1969 |
|
GURDEV SINGH Vs. BALDEV SINGH AND OTHERS
|
July 18, 1969 |
|
GURMEL SINGH Vs. PREM KAUR
|
November 17, 1969 |
|
HANS RAJ Vs. THE STATE
|
October 29, 1969 |
|
HARBANS SINGH Vs. SHRIMATI GURDEVI
|
March 7, 1969 |
|
HARBANS SINGH AND OTHERS Vs. GURDIAL SINGH AND OTHERS
|
November 13, 1969 |
|
HARBHAJAN LAL Vs. STATE
|
September 25, 1969 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 14, 1969 |
|
HARDEEP SINGH INDER SINGH Vs. DALIP KAUR
|
September 19, 1969 |
|
HARDIAL SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS PUNJAB JULLUNDUR AND
|
December 1, 1969 |
|
HARDYAL Vs. STATE OF PUNJAB
|
November 18, 1969 |
|
HARI CHAND AND OTHERS Vs. SUB-JUDGE 1ST CLASS GARHSHANKAR AND OTHERS
|
September 25, 1969 |
|
HARI CHAND RATTAN CHAND AND CO Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER ADDITIONAL
|
May 22, 1969 |
|
HARIRAM OBEROI Vs. SECRETARY LOCAL GOVERNMENT PUNJAB, CHANDIGARH AND ORS.
|
December 18, 1969 |
|
HARJANG SINGH Vs. PRITAM SINGH
|
October 24, 1969 |
|
HARJIT SINGH Vs. INSPECTOR GENERAL OF POLICE
|
September 9, 1969 |
|
HARNAM SINGH Vs. GURMUKH SINGH
|
August 27, 1969 |
|
HAZARI Vs. ZILA SINGH
|
May 30, 1969 |
|
HET RAM LALLU SINGH Vs. STATE
|
May 8, 1969 |
|
HIMACHAL GOVERNMENT TRANSPORT SIMLA AND ANR. Vs. JOGINDER SINGH AND ANR.
|
November 27, 1969 |
|
HIMACHAL PRADESH STATE CO Vs. OM PRAKASH KRISHAN CHAND
|
November 7, 1969 |
|
HINDUSTAN COMMERCIAL BANK Vs. SOHANLAL GAGU MAL
|
May 9, 1969 |
|
HIRDAY RAM Vs. SOM NATH AND OTHERS
|
April 17, 1969 |
|
HOSHIAR SINGH Vs. MOHINDER SINGH AND ORS.
|
July 25, 1969 |
|
HUKAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
December 11, 1969 |
|
HUKAM SINGH AND OTHERS Vs. SMT. UDHAM KAUR
|
February 14, 1969 |
|
INDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHER
|
September 30, 1969 |
|
ISHAR DASS Vs. SADHU RAM HARBANS LAL
|
August 27, 1969 |
|
ISHAR DASS AND OTHERS Vs. SHMT. CHETNI BAI
|
August 20, 1969 |
|
ISHWARI DEVI Vs. MATHRA DAS
|
January 10, 1969 |
|
J.N. AGGARWAL Vs. CHAMAN LAL
|
October 17, 1969 |
|
JAGAN NATH PIARE LAL Vs. MITTAR SAIN
|
March 13, 1969 |
|
JAGAT SINGH Vs. AVTAR SINGH AND OTHERS
|
November 19, 1969 |
|
JAGDEV SINGH AND ORS. Vs. FRITAM SINGH AND ANR.
|
July 25, 1969 |
|
JAGDISH MITTER Vs. UNION OF INDIA
|
February 28, 1969 |
|
JAGIR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
October 22, 1969 |
|
JAGMOHAN SINGH DHILLON Vs. THE PUNJAB STATE AND ORS.
|
March 10, 1969 |
|
JAI GOPAL MEHRA Vs. INCOME-TAX OFFICER
|
January 20, 1969 |
|
JAI LAL Vs. THE STATE OF HARYANA AND ORS.
|
July 17, 1969 |
|
JAI NARAIN Vs. STATE OF HARYANA
|
March 18, 1969 |
|
JAI SINGH RATHI Vs. STATE OF HARYANA
|
April 28, 1969 |
|
JAIMAL AND ORS. Vs. THE COMMISSIONER, AMBALA DIVISION AND ORS.
|
March 21, 1969 |
|
JANG SINGH Vs. STATE OF PUNJAB
|
November 19, 1969 |
|
JANGIR SINGH AND ORS. Vs. SUCHA SINGH AND ORS.
|
November 7, 1969 |
|
JARNAIL SINGH Vs. MUNSHI RAM
|
October 14, 1969 |
|
JASPAL SINGH Vs. GURBHAJAN KAUR AND OTHERS
|
October 22, 1969 |
|
JASWANT KAUR Vs. LAL SINGH AND ANOTHER
|
April 18, 1969 |
|
JETHU RAM Vs. STATE OF PUNJAB AND OTHERS
|
February 11, 1969 |
|
JOHRI MAL Vs. SURJAN SINGH AND OTHERS
|
September 24, 1969 |
|
JUGRAJ SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
April 24, 1969 |
|
KAHAN CHAND AND OTHERS Vs. THE MUNICIPAL COMMITTEE
|
April 25, 1969 |
|
KAHAN SINGH Vs. FINANCIAL COMMISSIONER
|
April 10, 1969 |
|
KANDHIR SINGH AND ANOTHER Vs. BALBIR SINGH AND OTHERS
|
December 17, 1969 |
|
KANHIYA LAL AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
March 7, 1969 |
|
KANHYA SINGH Vs. CONSOLIDATION OFFICER
|
May 15, 1969 |
|
KANIANWALI CO-OPERATIVE FARMING SOCIETY AT KANIANWALI Vs. STATE OF PUNJAB
|
April 30, 1969 |
|
KANSHI RAM Vs. TARLOK SINGH
|
March 11, 1969 |
|
KAPOOR NILOKHERI CO-OPERATIVE DAIRY FARM SOCIETY Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 4, 1969 |
|
KAPUR KAUR Vs. KISHAN SINGH
|
December 2, 1969 |
|
KARAM SINGH Vs. HARTEJ BAHADUR SINGH AND ORS.
|
November 6, 1969 |
|
KARAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
January 30, 1969 |
|
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. DIGAMBER JAIN SOCIETY (REGD ) KARNAL
|
December 25, 1969 |
|
KARTAR BUS SERVICE LTD Vs. MINISTER FOR TRANSPORT GOVERNMENT OF PUNJAB
|
October 17, 1969 |
|
KARTAR SINGH Vs. HARI SINGH AND ORS.
|
March 14, 1969 |
|
KARTAR SINGH AND ANR. Vs. AJMER SINGH AND ANR.
|
February 18, 1969 |
|
KARTAR SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
May 7, 1969 |
|
KASHMIRI LAL Vs. CHUHAR RAM
|
November 19, 1969 |
|
KEHAR SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
September 15, 1969 |
|
KHAZAN SINGH Vs. DALIP SINGH
|
July 15, 1969 |
|
KHUSHINDER SINGH Vs. GOODYEAR INDIA LTD
|
May 21, 1969 |
|
KIRAN KUMAR PURI Vs. PANJAB UNIVERSITY AND ANR.
|
April 7, 1969 |
|
KIRPAL SINGH Vs. PARABHJOT SINGH
|
October 24, 1969 |
|
KIRPAL SINGH Vs. SURJAN SINGH
|
December 19, 1969 |
|
KISAN WORKERS TRANSPORT COOPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX PATIALA
|
June 13, 1969 |
|
KISHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
September 22, 1969 |
|
KISHORE CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 24, 1969 |
|
KISHORE CHAND RAMJI DASS Vs. COMMISSIONER OF INCOME-TAX
|
October 28, 1969 |
|
KISHORI LAL Vs. NOHRIA MAL
|
March 13, 1969 |
|
KISHORI LAL Vs. GURDAYAL
|
August 18, 1969 |
|
KRISHAN GOPAL Vs. LEKH RAJ
|
May 9, 1969 |
|
KRISHNA MURTI SULHIAN Vs. CANTONMENT BOARD AND ORS.
|
May 29, 1969 |
|
KULWANT SINGH Vs. THE DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, ROHTAK AND OTHERS
|
April 22, 1969 |
|
KULWANT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AND ANR.
|
October 23, 1969 |
|
KULWANT SINGH Vs. INCOME-TAX OFFICER B WARD
|
May 30, 1969 |
|
KUNDAN LAL Vs. THE COLLECTOR, GURDASPUR AND OTHERS
|
April 1, 1969 |
|
KUNDAN SINGH Vs. KABUL SINGH
|
February 6, 1969 |
|
KWALITY RESTAURANT AND OTHERS Vs. KISHAN CHAND DECEASED REPRESENTED BY RAJPAL AND OTHERS
|
September 19, 1969 |
|
LABH SINGH Vs. STATE
|
December 1, 1969 |
|
LACHHMAN SINGH Vs. PRITAM CHAND
|
December 22, 1969 |
|
LADHA SINGH Vs. KANHAYA LAL
|
July 14, 1969 |
|
LAKSHBIR Vs. ANANT RAM AND ORS.
|
March 7, 1969 |
|
LAL SINGH Vs. TARA CHAND AND ANOTHER
|
September 23, 1969 |
|
LAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
December 18, 1969 |
|
LILAWATI Vs. FIRM RAM DHARI SURAJ BHAN
|
September 12, 1969 |
|
M/S. RAVINDER NATH GIAN CHAND & COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
|
May 29, 1969 |
|
MADAN LAL Vs. THE STATE OF HARYANA AND OTHERS
|
August 20, 1969 |
|
MADAN LAL LAMBA Vs. INDERJIT MEHTA
|
May 19, 1969 |
|
MADAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY, JULLUNDUR AND OTHERS
|
September 12, 1969 |
|
MAHA SINGH Vs. MANGE AND ORS.
|
August 29, 1969 |
|
MAHANT GURMUKH SINGH Vs. STATE OF PUNJAB
|
November 28, 1969 |
|
MAHANT KEWAL KRISHAN Vs. MAHANT SHIV KUMAR
|
March 25, 1969 |
|
MAJOR MELLA SINGH Vs. PRESIDENT JULLUNDUR CLUB LTD
|
February 28, 1969 |
|
MAL SINGH BIKA SINGH Vs. MOHINDER SINGH MEHAR SINGH
|
August 27, 1969 |
|
MAM RAJ CHHOGA Vs. STATE OF PUNJAB
|
March 19, 1969 |
|
MAMAN CHAND KUNDAN LAL Vs. STATE OF HARYANA
|
December 17, 1969 |
|
MANGAL SINGH AND OTHERS Vs. MATHURA DASS
|
January 31, 1969 |
|
MANGAT RAI Vs. VED PARKASH
|
January 31, 1969 |
|
MANGE RAM Vs. SAJJAN SINGH DECEASED REPRESENTED BY SMT. RAJ KUMARI
|
October 24, 1969 |
|
MANGE RAM AND ORS. Vs. JYOTT PARSHAD AND ORS.
|
April 20, 1969 |
|
MANOHAR SINGH SETHI Vs. STATE OF PUNJAB
|
January 31, 1969 |
|
MASSA SINGH Vs. ADDITIONAL DIRECTOR
|
January 24, 1969 |
|
MATU RAM Vs. KISHAN PARSHAD AND ORS.
|
March 1, 1969 |
|
MAYA RAM Vs. FIRM RAMSARAN DASS LAL CHAND AND OTHERS
|
October 22, 1969 |
|
MAYA RAM BHATIA Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR DIVISION JULLUNDUR CITY
|
September 10, 1969 |
|
MEHAN RAM Vs. SHRI M. P. MITRA AND ANOTHER
|
September 16, 1969 |
|
MESSRS BHATINDA CENTRAL CO-OPERATIVE BANK LTD, BHATINDA Vs. THE STATE OF PUNJAB AND OTHERS
|
February 24, 1969 |
|
MEWA SINGH Vs. JAGIR SINGH
|
April 17, 1969 |
|
MISRI LAL DALIP SINGH Vs. PRINTERS HOUSE PRIVATE LTD
|
May 29, 1969 |
|
MOHAN LAL Vs. NAHAR SINGH
|
April 3, 1969 |
|
MOHINDER KAUR Vs. MAJOR SINGH
|
December 8, 1969 |
|
MOHINDER SINGH Vs. THE STATE OF HARYANA AND ORS.
|
September 3, 1969 |
|
MOHINDER SINGH Vs. S.H.O. SADDAR, POLICE STATION, SIRSA
|
February 18, 1969 |
|
MOHINDER SINGH Vs. DEPUTY COMMISSIONER KARNAL
|
August 22, 1969 |
|
MOHINDER SINGH Vs. STATE OF HARYANA
|
February 7, 1969 |
|
MOTI RAM Vs. PANDU RAM
|
October 15, 1969 |
|
MST. ASSO Vs. TARA SINGH AND OTHERS
|
May 16, 1969 |
|
MST. PARBATI Vs. BIJE SINGH AND ORS.
|
February 6, 1969 |
|
MUNICIPAL COMMITTEE Vs. LABHU RAM
|
May 6, 1969 |
|
MUNICIPAL COMMITTEE, AMBALA CITY Vs. LAL CHAND
|
May 2, 1969 |
|
MUNICIPAL COMMITTEE, GURDASPUR Vs. STATE OF PUNJAB
|
August 20, 1969 |
|
MUNICIPAL COMMITTEE, PATIALA Vs. STATE OF PUNJAB
|
September 25, 1969 |
|
MUNSHI AND KOLA Vs. HARI SINGH
|
February 13, 1969 |
|
NAHAR SINGH Vs. THE STATE
|
January 10, 1969 |
|
NAND KISHORE Vs. DES RAJ CHOPRA AND ANR.
|
September 23, 1969 |
|
NAND LAL Vs. STATE OF HARYANA
|
March 25, 1969 |
|
NAND LAL AND ANR. Vs. KHILLIAN AND ANR.
|
October 14, 1969 |
|
NAND LAL AND ORS. Vs. GRAM SABHA JANTI KALAN AND ORS.
|
February 17, 1969 |
|
NARINDER NATH Vs. BABU RAM
|
September 11, 1969 |
|
NATHA RAM Vs. FINANCIAL COMMISSIONER PUNJAB
|
November 7, 1969 |
|
NATHA SINGH Vs. CHIEF ENGINEER
|
March 25, 1969 |
|
NATHU RAM-ROSHAN LAL LOONA Vs. THE PUNJAB STATE AND ORS.
|
August 29, 1969 |
|
NAZAR NAZIR SINGH Vs. MUNSHI SINGH
|
December 1, 1969 |
|
NAZIR SINGH, A S I JHABAL Vs. MEHNGA SINGH
|
April 23, 1969 |
|
NEW INDIA MOTORS PRIVATE LTD. Vs. THE STATE OF HARYANA AND ORS.
|
November 7, 1969 |
|
NIHAL CHAND Vs. MADAN LAL AND ORS.
|
April 10, 1969 |
|
NIRANJAN SINGH SUNDER SINGH Vs. KASTURI LAL
|
August 22, 1969 |
|
NIRMAL SINGH Vs. DEPUTY COMMISSIONER HOSHIARPUR
|
November 5, 1969 |
|
O.P. GUPTA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 9, 1969 |
|
OM PARKASH ARORA Vs. JASWANT SINGH AND ANR.
|
July 29, 1969 |
|
OM PARKASH KHATRI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI AND OTHERS
|
February 27, 1969 |
|
OM PATI Vs. KARTAR SINGH
|
September 18, 1969 |
|
ORIENTAL FIRE AND GENERAL INS. CO. LTD. Vs. MOOLA SINGH AND ORS.
|
December 19, 1969 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. CHUNI LAL AND ORS.
|
April 1, 1969 |
|
PADAM KUMAR JAIN Vs. THE DIGAMBER JAIN SABHA (REGD.)
|
October 27, 1969 |
|
PAHARA SINGH AND ORS. Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
|
February 5, 1969 |
|
PAL SINGH Vs. UNION OF INDIA
|
May 9, 1969 |
|
PALI RAM Vs. ADDITIONAL DIRECTOR
|
July 29, 1969 |
|
PANCHAYAT DEH Vs. PUNJAB WAKF BOARD AMBALA
|
January 28, 1969 |
|
PARKASH CHANDER BATRA AND AND ANR. Vs. THE STATE OF HARYANA AND ORS.
|
September 15, 1969 |
|
PARMA NAND Vs. SARUP SINGH
|
December 18, 1969 |
|
PARMESHWARI DASS Vs. KANWAR BROTHERS
|
August 25, 1969 |
|
PARSHOTAM DASS Vs. THE STATE OF PUNJAB AND OTHERS
|
March 18, 1969 |
|
PARSON KAUR Vs. BAKSHISH SINGH
|
October 7, 1969 |
|
PARTAP SINGH AND ANOTHER Vs. KALU RAM
|
July 25, 1969 |
|
PAT RAM Vs. STATE OF HARYANA
|
October 26, 1969 |
|
PATO Vs. MULI
|
October 28, 1969 |
|
PHAGOO MAL SANT RAM Vs. COMMISSIONER OF INCOME-TAX
|
April 28, 1969 |
|
PIONEER COMPANY Vs. KAITHAL COTTON AND GENERAL MILLS LTD
|
November 25, 1969 |
|
PIRABHU Vs. BHIRKHA AND OTHERS
|
February 24, 1969 |
|
PREM CHAND Vs. STATE OF HARYANA
|
October 19, 1969 |
|
PREM CHAND RAM LAL Vs. STATE OF PUNJAB
|
February 11, 1969 |
|
PRINTERS HOUSE PRIVATE Vs. MISRI LAL DALIP SINGH
|
April 18, 1969 |
|
PRITAM DEVI Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
October 6, 1969 |
|
PRITAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
April 25, 1969 |
|
PRITAM SINGH Vs. MOHAN LAL AND ANOTHER
|
May 22, 1969 |
|
PRITAM SINGH Vs. THE STATE OF HARYANA
|
December 10, 1969 |
|
PRITPAL SINGH SANGHERA Vs. THE SECRETARY TO GOVERNMENT, PUNJAB AND ORS.
|
March 13, 1969 |
|
PUNJAB RAJASTHAN TIMBER TRADING COMPANY Vs. WEARWELL CYCLE CO (INDIA) LTD
|
August 22, 1969 |
|
PUNJAB STATE Vs. MAGHAR SINGH
|
February 3, 1969 |
|
PUNJAB STATE Vs. MOHAN SINGH MAHLI
|
December 18, 1969 |
|
PUNJAB STATE Vs. HARDEEP KAUR AND ORS.
|
August 18, 1969 |
|
PUNJAB STATE Vs. RAMJI DASS AND OTHERS
|
June 27, 1969 |
|
PURAN CHAND HARI PARSHAD Vs. MANGAL NANAK SAINI
|
February 25, 1969 |
|
RADHA KISHAN HARBANS LAL PRINTING AND FINISHING MILLS Vs. UNION OF INDIA
|
January 15, 1969 |
|
RAJ KUMAR Vs. THE VICE-CHANCELLOR AND ANR.
|
September 16, 1969 |
|
RAJ MECHANICAL INDUSTRIES Vs. BHAGWANTI AND ORS.
|
September 3, 1969 |
|
RAJDHANI ENTERPRISES (PVT.) LTD. Vs. HARYANA FINANCIAL CORPORATION AND ANR.
|
September 12, 1969 |
|
RAJINDER SINGH Vs. THE PUNJAB STATE AND ANR.
|
August 14, 1969 |
|
RAKESH INDUSTRIES Vs. STATE
|
May 21, 1969 |
|
RAM CHAND Vs. THE PUNJAB STATE AND ORS.
|
November 27, 1969 |
|
RAM CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 18, 1969 |
|
RAM JI LAL Vs. MURLI DHAR
|
September 15, 1969 |
|
RAM KANWAR Vs. STATE
|
November 28, 1969 |
|
RAM KISHAN Vs. JIT SINGH
|
December 5, 1969 |
|
RAM KISHAN AND OTHERS Vs. RAM RAKHI AND ANOTHER
|
December 3, 1969 |
|
RAM NIWAS GUPTA Vs. STATE OF HARYANA
|
December 15, 1969 |
|
RAM PARSHAD Vs. RAGHBIR SINGH
|
May 21, 1969 |
|
RAM PARTAP AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
April 2, 1969 |
|
RAM PIARI Vs. PIARA LAL P C S DIVISIONAL AGRICULTURAL OFFICER PATIALA
|
September 10, 1969 |
|
RAM SARAN DASS Vs. GURMUKH RAM AND ORS.
|
May 19, 1969 |
|
RAM SARAN DASS KAPUR Vs. COMMISSIONER OF INCOME-TAX PATELLA
|
March 24, 1969 |
|
RAM SARUP Vs. STATE OF PUNJAB
|
November 27, 1969 |
|
RAM SINGH Vs. INDERJIT
|
September 9, 1969 |
|
RAMJI DASS AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 1969 |
|
RANI JOGINDER PAL KANWAR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
May 23, 1969 |
|
RANJIT SINGH Vs. THE CUSTODIAN-GENERAL OF EVACUEE PROPERTY AND ORS.
|
October 8, 1969 |
|
RATAN LAL Vs. RAM KUMAR
|
September 9, 1969 |
|
RATISH MOHAN Vs. THE REGISTRAR, PUNJAB UNIVERSITY
|
March 26, 1969 |
|
RATTAN CHAND Vs. STATE OF PUNJAB
|
January 29, 1969 |
|
RATTAN LAL AND OTHERS Vs. GRAM PANCHAYAT JATAULI
|
February 6, 1969 |
|
RATTAN SINGH Vs. THE ELECTION COMMISSION OF INDIA AND OTHERS
|
March 25, 1969 |
|
RATTAN SINGH Vs. RUPAR SUB-DIVISIONAL WHOLESALE CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD , RUPAR
|
January 10, 1969 |
|
RAUNKI SAROOP Vs. STATE
|
April 3, 1969 |
|
RESHAM SINGH AND OTHERS Vs. PAUL SINGH
|
January 31, 1969 |
|
ROOP CHAND Vs. SECY TO GOVT , PUNJAB, CO-OPERATIVE DEPT
|
November 6, 1969 |
|
RUKMA DEVI Vs. ADDITIONAL DIRECTOR
|
October 15, 1969 |
|
RUP CHAND Vs. STATE OF HARYANA
|
January 9, 1969 |
|
S TEJA SINGH Vs. SATYA
|
November 13, 1969 |
|
SADA KAUR Vs. BAKHTAWAR SINGH
|
November 3, 1969 |
|
SADA RAM Vs. GAJJAN SHIAMA
|
November 12, 1969 |
|
SADHU RAM Vs. SUPERINTENDENT OF POLICE BHATINDA
|
September 17, 1969 |
|
SAHI RAM Vs. RAM LAL
|
October 15, 1969 |
|
SAHIB SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
|
January 9, 1969 |
|
SAJJAN SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
July 17, 1969 |
|
SANTA SINGH Vs. STATE OF PUNJAB
|
July 29, 1969 |
|
SARAL BEOPAR ASSOCIATION LIMITED Vs. THE STATE OF HARYANA AND ANR.
|
December 24, 1969 |
|
SARBATI DEVI Vs. STATE OF PUNJAB & OTHERS
|
April 25, 1969 |
|
SARBJIT SINGH Vs. STATE OF PUNJAB
|
May 21, 1969 |
|
SARDARA SINGH AND ANR. Vs. THE STATE OF PUNJAB
|
November 3, 1969 |
|
SARTAJ SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
April 23, 1969 |
|
SARWAN SINGH Vs. MEHAR SINGH AND OTHERS
|
July 18, 1969 |
|
SARWAN SINGH Vs. DHAN KAUR
|
May 7, 1969 |
|
SARWAN SINGH Vs. KAUR CHAND AND ANR.
|
September 23, 1969 |
|
SAT PAUL BHANDARI Vs. MEHAR SINGH AND ANR.
|
August 21, 1969 |
|
SATISHWAR SINGH Vs. THE CHIEF COMMISSIONER, UNION TERRITORY OF CHANDIGARH AND OTHERS
|
April 8, 1969 |
|
SATYA DEVI Vs. STATE
|
January 21, 1969 |
|
SATYA PAL MAHAJAN Vs. THE STATE
|
May 28, 1969 |
|
SEHAJ RAM AND ORS. Vs. SORTI AND ORS.
|
December 1, 1969 |
|
SH BAL MUKAND Vs. JOINT HINDU FAMILY FIRM KNOWN AS MUNNA LAL RAMJI LAL AND
|
December 24, 1969 |
|
SHEO RAM SARPANCH Vs. THE STATE OF HARYANA AND ORS.
|
November 14, 1969 |
|
SHER SINGH Vs. VICE CHANCELLOR PUNJAB UNIVERSITY CHANDIGARH
|
April 9, 1969 |
|
SHIB LAL Vs. BADLE RAM
|
January 24, 1969 |
|
SHINGARA RAM Vs. STATE OF PUNJAB
|
August 22, 1969 |
|
SHMT. KARAM BIR KAUR Vs. KANWAR VIJAY PAL SINGH AND OTHERS
|
December 10, 1969 |
|
SHORI LAL Vs. LT. SURINDER KUMAR MEHRA
|
August 6, 1969 |
|
SHRI GURU GRANTH SAHIB KHOJE MAJRA THROUGH BAKHSHISH SINGH-NIHANG SINGH Vs. NAGAR PANCHAYAT KHOJE MAJRA AND SANIPUR THROUGH PARMESHRA SINGH SARPANCH
|
February 24, 1969 |
|
SHRI HARBHAJAN SINGH CONSTABLE Vs. THE STATE OF PUNJAB, THROUGH INSPECTOR GENERAL OF POLICE PUNJAB, AND ANOTHER
|
August 19, 1969 |
|
SHRI MATHRA DASS Vs. RAM KALI AND ANOTHER
|
April 11, 1969 |
|
SHRI O. P. HURRIA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 1969 |
|
SHRI RAM SINGH Vs. HINDUSTAN EMBROIDERY MILLS (P.) LTD. AND OTHERS
|
July 28, 1969 |
|
SHRIMATI AMRA VATI Vs. RAJ KUMAR
|
April 15, 1969 |
|
SHRIMATI CHANDRA WATI Vs. SHRI NARAIN DASS
|
November 6, 1969 |
|
SHRIMATI GEETA DEVI Vs. BANWARI LAL AND OTHERS
|
October 10, 1969 |
|
SHRIMATI SUSHILA DEVI Vs. DINA NATH
|
February 21, 1969 |
|
SITAL KAUR Vs. JANGIR SINGH
|
May 14, 1969 |
|
SMT. BISHAN KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
August 19, 1969 |
|
SMT. CHANDRA WATI Vs. NARAIN DASS
|
November 6, 1969 |
|
SMT. DIPO Vs. WASSAN SINGH AND OTHER
|
September 22, 1969 |
|
SMT. GURDIP KAUR Vs. KEHAR SINGH AND ANOTHER
|
July 17, 1969 |
|
SMT. GURMAIL KAUR Vs. S. UJJAGAR SINGH
|
May 28, 1969 |
|
SMT. HUSSAIN BAI Vs. KALU AND OTHERS
|
January 3, 1969 |
|
SMT. KARIAR KAUR Vs. GURBAX SINGH AND OTHERS
|
October 16, 1969 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
September 25, 1969 |
|
STATE Vs. HARBHAJ RAM M L A
|
April 7, 1969 |
|
STATE Vs. NANAK CHAND
|
May 29, 1969 |
|
STATE Vs. M/S. RAKESH INDUSTRIES AND ANOTHER
|
May 21, 1969 |
|
STATE Vs. SHAM SINGH AND ORS.
|
April 25, 1969 |
|
STATE OF HARYANA Vs. MULKH RAJ
|
December 1, 1969 |
|
STATE OF HARYANA Vs. MANSA RAM
|
May 30, 1969 |
|
STATE OF HIMACHAL PRADESH AND ORS. Vs. JAGDIP SINGH PATHANIAN
|
August 7, 1969 |
|
STATE OF PUNJAB Vs. MESSRS SWADESHI KARYALA, LUDHIANA
|
January 24, 1969 |
|
STATE OF PUNJAB Vs. MESSRS THAKUR DASS
|
January 10, 1969 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH
|
December 15, 1969 |
|
STATE OF PUNJAB Vs. INTERNATIONAL COTTON WASTE CORPORATION
|
November 26, 1969 |
|
STATE OF PUNJAB Vs. MAGHAR SINGH
|
April 23, 1969 |
|
STATE OF PUNJAB Vs. PUNJAB MOTOR COMPANY
|
July 28, 1969 |
|
STATE OF PUNJAB Vs. BHAGAT RAM PATANGA
|
April 10, 1969 |
|
STATE OF PUNJAB Vs. ATTAR SINGH
|
November 13, 1969 |
|
STATE OF PUNJAB AND ORS. Vs. MOHAN SINGH AND ORS.
|
March 13, 1969 |
|
STATE OF PUNJAB AND OTHERS Vs. BHAI FATEH JANG SINGH
|
January 6, 1969 |
|
SUBE SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
February 12, 1969 |
|
SUDARSHAN SOOD Vs. STATE OF PUNJAB
|
August 6, 1969 |
|
SUKHDEV SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
March 24, 1969 |
|
SUKHSHAM KUMARI Vs. PUNJAB UNIVERSITY
|
August 5, 1969 |
|
SUNDER LAL Vs. STATE OF PUNJAB
|
July 22, 1969 |
|
SUNDER SINGH AND OTHERS Vs. JIWAN SINGH AND OTHERS
|
November 21, 1969 |
|
SURAT SINGH Vs. THE STATE
|
August 22, 1969 |
|
SURAT SINGH Vs. BHIKHIWIND CO-OPERATIVE EX-SERVICE MILITARY MENS SOCIETY AT BHIKHIWIND
|
December 5, 1969 |
|
SURINDER SINGH KAIRON Vs. V D SUBRAMANIUM INCOME TAX COMMISSIONER
|
January 21, 1969 |
|
SURJA Vs. CHHOTTO
|
May 6, 1969 |
|
SURJA AND OTHERS Vs. GOPI AND OTHERS
|
November 6, 1969 |
|
SURJIT SINGH AND OTHERS Vs. NAZIR SINGH
|
September 30, 1969 |
|
TARA CHAND AND ORS. Vs. PARKASH CHAND AND ANR.
|
November 20, 1969 |
|
TARA CHAND DWARKA DASS AGGARWAL Vs. BADRI PARSHAD INCHA RAM
|
August 22, 1969 |
|
TARA SINGH Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
May 30, 1969 |
|
TARA SINGH AND ANOTHER Vs. LEHNA SINGH AND ANOTHER
|
November 19, 1969 |
|
TARLOCHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 14, 1969 |
|
TECHNOLOGICAL INSTITUTE OF TEXTILE Vs. LABOUR COURT
|
February 14, 1969 |
|
TEK CHAND Vs. RAM SARUP
|
October 28, 1969 |
|
TEK SINGH Vs. FINANCIAL COMMISSIONER
|
July 24, 1969 |
|
THAKAR SINGH Vs. DHARAM SINGH
|
March 26, 1969 |
|
THAKAR SINGH ETC Vs. STATE OF PUNJAB
|
April 9, 1969 |
|
THANA SINGH Vs. FINANCIAL COMMISSIONER
|
January 15, 1969 |
|
THE BRITISH INDIA CORPORATION LIMITED Vs. THE DEPUTY COMMISSIONER AND ANR.
|
January 31, 1969 |
|
THE COMMISSIONER OF INCOME TAX Vs. NAND LAL
|
August 6, 1969 |
|
THE DAY LIGHT FINANCIERS (P) LTD. Vs. GURBAKHSH SINGH AND ORS.
|
December 12, 1969 |
|
THE FINANCIAL COMMISSIONER AND ORS. Vs. SANT SINGH
|
October 9, 1969 |
|
THE HINDUSTAN MACHINE TOOLS LIMITED Vs. THE STATE OF HARYANA AND ORS.
|
April 22, 1969 |
|
THE MANAGEMENT OF TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. THE LABOUR COURT AND ORS.
|
January 14, 1969 |
|
THE SOHNA STONE CRUSHING PRODUCTION INDUSTRIAL COOPERATIVE SOCIETY LTD. AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF HARYANA AND ANR.
|
May 9, 1969 |
|
THE STATE OF HARYANA Vs. DEV DUTT GUPTA AND ANR.
|
May 21, 1969 |
|
THE STATE OF PUNJAB Vs. VIDYA SAGAR AND ANOTHER
|
March 11, 1969 |
|
THE STATE OF PUNJAB Vs. INDER SINGH
|
March 7, 1969 |
|
THE WORKMEN OF HARYANA ROADWAYS Vs. STATE OF HARYANA AND ORS.
|
September 24, 1969 |
|
TIPPER CHAND DHANPAT Vs. MATU RAM
|
September 10, 1969 |
|
UDEY SINGH TODAR SINGH Vs. STATE OF HARYANA
|
May 19, 1969 |
|
UDMI RAM Vs. STATE OF PUNJAB AND ANOTHER
|
September 9, 1969 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB
|
September 24, 1969 |
|
UMRAO SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
March 18, 1969 |
|
UNION OF INDIA Vs. PRITAM SINGH
|
January 31, 1969 |
|
UNION OF INDIA Vs. SOHAN LAL AND OTHERS
|
January 17, 1969 |
|
VIDYA PARKASH SAINI Vs. STATE
|
April 16, 1969 |
|
VIJAY SINGH Vs. PUSHKARMJIT
|
February 7, 1969 |
|
VIR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 10, 1969 |
|
VIRENDRA Vs. STATE OF PUNJAB
|
September 10, 1969 |
|
WORKMEN OF FIRE BRIGADE SECTION OF THE MUNICIPAL Vs. K L GOSAIN
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July 14, 1969 |
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YADAVINDERA PUBLIC SCHOOL PATIALA Vs. PUNJAB STATE
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May 30, 1969 |
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