|
A GOJENDRA MEETEI Vs. PUNJAB UNIVERSITY
|
March 22, 1968 |
|
AJAIB SINGH Vs. EXCISE AND TAXATION OFFICER
|
March 12, 1968 |
|
AJEY TEXTILE AND ORS. Vs. THE BRITISH INDIA CORPORATION AND ORS.
|
December 18, 1968 |
|
AJIT SINGH BRAR Vs. STATE OF HARYANA
|
September 18, 1968 |
|
AMAR CHAND Vs. THE UNION OF INDIA
|
November 21, 1968 |
|
AMAR NATH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 4, 1968 |
|
AMAR NATH KHURANA AND SONS Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX
|
January 9, 1968 |
|
AMAR SARJIT KAUR AND ANOTHER Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
February 16, 1968 |
|
AMAR SINGH Vs. STATE OF PUNJAB AND ANR.
|
July 16, 1968 |
|
AMAR SINGH Vs. THE STATE
|
October 24, 1968 |
|
AMBALA BUS SYNDICATE PRIVATE Vs. STATE OF PUNJAB
|
March 1, 1968 |
|
AMRIK SINGH Vs. THE STATE
|
May 23, 1968 |
|
AMRIT BANK LTD Vs. UNION OF INDIA
|
January 31, 1968 |
|
AMRITSAR TRANSPORT COMPANY (P.) LTD. AND ANR. Vs. SWARAN KAUR AND ANR.
|
September 24, 1968 |
|
ANAND KUMAR NIRWANI Vs. REGISTRAR PUNJAB UNIVERSITY
|
July 30, 1968 |
|
ANGRE SAHIB CHELA SANT ISHER DASS UDASI Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 1968 |
|
ARJAN LAL AND ANOTHER Vs. PARBASH CHANDER AND ANOTHER
|
December 12, 1968 |
|
ASHOKA BRICK KILN CO-OPERATIVE INDUSTRIAL SOCIETY LTD Vs. STATE OF PUNJAB
|
October 30, 1968 |
|
ASSESSING AUTHORITY Vs. HARCHARAN PARKASH
|
July 22, 1968 |
|
ATMA DEVI Vs. STATE OF PUNJAB
|
October 4, 1968 |
|
B.D. GUPTA Vs. THE STATE OF HARYANA
|
September 6, 1968 |
|
BABUR RAM Vs. ADDITIONAL DIRECTOR
|
October 28, 1968 |
|
BACHAN SINGH Vs. LAND ACQUISITION COLLECTOR (DEFENSE) ESTATE OFFICER
|
August 19, 1968 |
|
BACHAN SINGH AND OTHERS Vs. THE STATE
|
October 31, 1968 |
|
BACHAN SINGH DASONDHI RAM Vs. STATE
|
November 22, 1968 |
|
BACHITTAR SINGH Vs. CENTRAL LABOUR COURT JULLUNDUR
|
September 2, 1968 |
|
BACHNA Vs. ADDITIONAL DIRECTOR
|
October 22, 1968 |
|
BAKHTAWAR SINGH Vs. YAD VINDER SINGH
|
September 10, 1968 |
|
BAKSHI SINGH AND ANOTHER Vs. NAUBAT
|
October 23, 1968 |
|
BALAK RAM, TAXATION INSPECTOR Vs. THE STATE OF HAYANA AND ANOTHER
|
July 17, 1968 |
|
BALBIR SINGH Vs. SURMUKH SINGH
|
February 16, 1968 |
|
BALDEV RAJ Vs. STATE OF PUNJAB
|
August 30, 1968 |
|
BALDEV RAJ Vs. STATE OF PUNJAB
|
November 27, 1968 |
|
BALWANT SINGH Vs. FINANCIAL COMMISSIONER
|
October 30, 1968 |
|
BALWANT SINGH BHAGWAN SINGH Vs. RAJ SINGH BALDEV KISHEN
|
October 17, 1968 |
|
BANARSI DASS Vs. SUNDER DASS AND ANOTHER
|
October 23, 1968 |
|
BANARSI DASS AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
January 11, 1968 |
|
BANARSI DASS DURGA PRASHAD Vs. PANNA LAL RAM RICHHPAL OSWAL
|
January 12, 1968 |
|
BANWARI LAL Vs. THE STATE OF PUNJAB AND ORS.
|
April 24, 1968 |
|
BASANT LAL MALHOTRA Vs. STATE OF PUNJAB
|
July 31, 1968 |
|
BASANT LAL MALHOTRA Vs. GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI AND OTHERS
|
February 5, 1968 |
|
BASANT SINGH Vs. GRAM PANCHAYAT
|
January 11, 1968 |
|
BASDEO BHARDWAJ Vs. RAM SARUP AND OTHERS
|
January 5, 1968 |
|
BASHESHAR NATH Vs. S.P. JAIN AND OTHERS
|
May 15, 1968 |
|
BAWA LAL DASS AND ORS. Vs. MAHANT SOHAN DASS
|
September 18, 1968 |
|
BEHARI LAL Vs. THE ESTATE OFFICER, CAPITAL PROJECT AND ORS.
|
August 13, 1968 |
|
BHAG MASIH Vs. SARDHA RAM AND ANOTHER
|
December 16, 1968 |
|
BHAG SINGH Vs. BHAJAN SINGH AND ANOTHER
|
September 20, 1968 |
|
BHAGWAN DAS PRIBHDAS Vs. SANTOKH SINGH SARAN SINGH
|
February 27, 1968 |
|
BHAGWAN DASS Vs. THE ESTATE OFFICER, CAPITAL PROJECT AND ANR.
|
July 25, 1968 |
|
BHAIYA RAM Vs. MAHAVIR PRASAD
|
July 23, 1968 |
|
BHAIYA RAM HARGO LAL Vs. MAHAVIR PRASAD MURARI LAL MAHAJAN
|
July 26, 1968 |
|
BHAIYA RAM HARGO LAL Vs. MAHAVIR PRASAD MURARI LAL MAHAJAN
|
October 3, 1968 |
|
BHAJAN LAL AND OTHERS Vs. STATE AND OTHERS
|
March 21, 1968 |
|
BHAN SINGH DECEASED LAMBARDAR Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
March 13, 1968 |
|
BHANU PARKASH Vs. STATE OF PUNJAB
|
September 17, 1968 |
|
BHARPAI Vs. SUDHAN SINGH AND ANOTHER
|
May 23, 1968 |
|
BHIM CHAND Vs. THE DEPUTY COMMISSIONER AND ORS.
|
September 18, 1968 |
|
BHOOL CHAND Vs. STATE OF PUNJAB
|
October 4, 1968 |
|
BHUP SINGH AND ANR. Vs. THE STATE OF PUNJAB
|
November 15, 1968 |
|
BHUPINDER SINGH Vs. STATE OF HARYANA
|
March 13, 1968 |
|
BIHARI LAL Vs. DEPUTY COMMISSIONER AND ORS.
|
July 24, 1968 |
|
BIKKAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
May 1, 1968 |
|
BISHAN SINGH Vs. STATE OF PUNJAB
|
August 9, 1968 |
|
BISHAN SINGH AND OTHERS Vs. THE STATE
|
July 8, 1968 |
|
BISHEN SINGH Vs. CHANAN KAUR
|
October 15, 1968 |
|
BOOR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 20, 1968 |
|
BRAHM DUTT Vs. STATE
|
October 22, 1968 |
|
BRAHMANAND Vs. SHIV KUMAR
|
January 15, 1968 |
|
BRIJ LAL Vs. THE CENTRAL GOVERNMENT AND ORS.
|
July 18, 1968 |
|
BRIJ LAL Vs. SHRI RAJESHWAR PARSHAD AND OTHERS
|
July 24, 1968 |
|
BRIJ MOHAN AND ANR. Vs. MOHAN LAL AND ORS.
|
November 14, 1968 |
|
BRIJ MOHAN SINGH CHOPRA Vs. THE STATE OF PUNJAB AND ORS.
|
July 19, 1968 |
|
BUDHA RAM Vs. BEHARI LAL AND ORS.
|
November 7, 1968 |
|
CAPTAIN B R SYAL Vs. RAM SYAL
|
January 9, 1968 |
|
CH. BISHAN DASS AND ORS. Vs. THE GOVERNOR OF THE PUNJAB AND ORS.
|
August 20, 1968 |
|
CHAMAN LAL EX-TAXATION SUB-INSPECTOR Vs. THE STATE OF PUNJAB AND OTHERS
|
December 16, 1968 |
|
CHAMAN TAXTILE MILLS Vs. TARA CHAND
|
October 17, 1968 |
|
CHANAN DASS Vs. UNION OF INDIA
|
May 8, 1968 |
|
CHANAN SINGH KISHAN SINGH Vs. STATE OF PUNJAB
|
August 19, 1968 |
|
CHAND KAUR AND OTHERS Vs. JIWI AND ANOTHER
|
March 25, 1968 |
|
CHHAJJU RAM MARU RAM Vs. STATE OF PUNJAB
|
February 27, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. HARINDER SINGH COL H H RAJA SIR
|
August 5, 1968 |
|
COMMISSIONER OF INCOME-TAX Vs. COL H H RAJA SIR HARINDER SINGH
|
August 5, 1968 |
|
DALIP SINGH Vs. FINANCIAL COMMISSIONER
|
November 6, 1968 |
|
DALIP SINGH AND OTHERS Vs. HARDEV SINGH AND OTHERS
|
September 24, 1968 |
|
DALIP SINGH BHAGWANA Vs. SUPDT CANAL OFFICER ROHTAK
|
April 8, 1968 |
|
DALMIA DADRI CEMENT LTD. Vs. ITS WORKMEN AS REPRESENTED BY THE MAZDOOR EKTA SAMITI AND ORS.
|
April 30, 1968 |
|
DASSI Vs. DHANI RAM TEKU
|
July 22, 1968 |
|
DAULAT RAM Vs. THAKAR SINGH AND ORS.
|
March 12, 1968 |
|
DEEP CHAND Vs. BAHADUR CHAND
|
January 9, 1968 |
|
DES RAJ Vs. STATE OF HARYANA
|
November 1, 1968 |
|
DEVI DARSHAN SINGH Vs. LAL CHAND
|
September 6, 1968 |
|
DHAN DEVI Vs. BAKHSHI RAM
|
May 24, 1968 |
|
DHARMAN Vs. GRAM PANCHAYAT OF VILLAGE KURAR
|
September 12, 1968 |
|
DHONKAL Vs. STATE OF PUNJAB
|
September 3, 1968 |
|
DIAL DASS Vs. JOINT HINDU FAMILY FIRM, KNOWN AS NIYADAR MAL-PIARA LAL AND ORS.
|
April 16, 1968 |
|
DINESH DHANWANT RAI JOSHI Vs. STATE OF HARYANA
|
July 19, 1968 |
|
DISTRICT MOTOR TRANSPORT WORKERS UNION Vs. STATE OF HARYANA
|
November 6, 1968 |
|
DIWAN ISHWAR DASS AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 27, 1968 |
|
DOLIT SINGH PIARA SINGH Vs. SHAMSHER KAUR
|
April 8, 1968 |
|
DR. RAM SARUP Vs. SHRIMATI SAVITRI DEVI AND ANOTHER
|
November 19, 1968 |
|
DWARKA DASS Vs. THE SUPERINTENDENT OF POLICE AND ANR.
|
August 20, 1968 |
|
ELITE ENGINEERING AND GENERAL WORKS Vs. LABOUR COURT AND ANR.
|
May 2, 1968 |
|
FATEH Vs. THE STATE OF PUNJAB
|
December 5, 1968 |
|
FATEH CHAND Vs. STATE OF HARYANA
|
October 24, 1968 |
|
GANGA SINGH Vs. NARINJAN SINGH
|
November 1, 1968 |
|
GIAN CHAND JAIN Vs. STATE OF HARYANA AND OTHERS
|
July 17, 1968 |
|
GOBIND SINGH Vs. SUPERINTENDING CANAL OFFICER PATIALA
|
September 6, 1968 |
|
GOODYEAR INDIA LTD Vs. EXECUTIVE OFFICER PANCHAYAT SAMITI BALLABGARH
|
May 17, 1968 |
|
GOODYEAR INDIA LTD Vs. INDUSTRIAL TRIBUNAL
|
March 5, 1968 |
|
GOPAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1968 |
|
GOPI RAM Vs. PREM KUMAR AND OTHERS
|
October 30, 1968 |
|
GORDHAN DASS Vs. SANJHA RAM
|
November 29, 1968 |
|
GOVERDHAN DASS Vs. DARSHAN SINGH
|
July 25, 1968 |
|
GRAM SABHA AND GRAM PANCHAYAT Vs. JOGI RAM AND ORS.
|
September 23, 1968 |
|
GRAND CINEMA MANSA Vs. ENTERTAINMENT TAX OFFICER BHATINDA
|
February 21, 1968 |
|
GUGAN Vs. STATE OF HARYANA
|
February 27, 1968 |
|
GURANDITTA MAL Vs. THE STATE OF HARYANA AND ORS.
|
November 22, 1968 |
|
GURBUX SINGH Vs. BISHAN DASS CHELA KAUL DASS
|
September 9, 1968 |
|
GURCHARAN SINGH Vs. MADAN LAL
|
March 5, 1968 |
|
GURDEV SINGH GILL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 9, 1968 |
|
GURDEV SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 1968 |
|
GURDIAL KAUR Vs. MANGAL SINGH
|
March 11, 1968 |
|
GURDIAL SINGH Vs. SOWARAN SINGH AND ANR.
|
July 15, 1968 |
|
GURDIAL SINGH AND ANOTHER Vs. STATE
|
January 25, 1968 |
|
GURDIT SINGH Vs. STATE
|
June 12, 1968 |
|
GURPRIT SINGH Vs. THE STATION COMMANDER AND OTHERS
|
July 16, 1968 |
|
H H RAJA SIR HARINDAR SINGH Vs. COMMISSIONER OF INCOME-TAX
|
August 1, 1968 |
|
HAKAM DEVI Vs. NATHU RAM
|
December 16, 1968 |
|
HANS RAJ SINGLA, J.A.V. MASTER AND ORS. Vs. STATE OF PUNJAB, THROUGH THE SECRETARY TO GOVT. PUNJAB, EDUCATION DEPARTMENT AND ORS.
|
May 6, 1968 |
|
HANUMAN DASS Vs. G.S. FIJI
|
November 15, 1968 |
|
HARBANS LAL Vs. RAM DHAN
|
October 24, 1968 |
|
HARBANS LAL NIHAL CHAND Vs. SUPERINTENDENT OF POLICE KARNAL
|
April 2, 1968 |
|
HARBANS LAL SURI Vs. STATE OF HARYANA AND ANR.
|
July 17, 1968 |
|
HARBANS SINGH GREWAL Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 4, 1968 |
|
HARBANS SINGH GREWAL Vs. THE STATE OF PUNJAB AND ANR.
|
September 4, 1968 |
|
HARBHAGWAN RAM LAL Vs. PUNJAB AND PEPSU FINANCIERS LTD
|
November 26, 1968 |
|
HARDEV KAUR Vs. JODH SINGH
|
May 2, 1968 |
|
HARDEV SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 28, 1968 |
|
HARDYAL CHAMAN LAL Vs. UNION OF INDIA
|
November 25, 1968 |
|
HARI KISHAN Vs. STATE OF HARYANA
|
October 18, 1968 |
|
HARI KRISHAN Vs. UNION OF INDIA
|
February 27, 1968 |
|
HARI KRISHAN Vs. DWARKA DASS
|
November 4, 1968 |
|
HARI SINGH Vs. MANGAL SINGH
|
September 4, 1968 |
|
HARI SINGH AND OTHERS Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS AND OTHERS
|
March 19, 1968 |
|
HARINDER KAUR ALIAS BHUPINDER KAUR Vs. THE DEPUTY COMMISSIONER AND ORS.
|
August 5, 1968 |
|
HARINDER SINGH H H RAJA SIR Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1968 |
|
HARNAM SINGH Vs. FINANCIAL COMMISSIONER
|
May 15, 1968 |
|
HARYANA CO-OPERATIVE TRANSPORT Vs. STATE OF PUNJAB
|
March 26, 1968 |
|
HAZARA SINGH AND ANOTHER Vs. THE PUNJAB STATE AND OTHERS
|
November 19, 1968 |
|
HAZURA SINGH Vs. THE ILAQA MAGISTRATE 1ST CLASS (JUDICIAL) POLICE STATION AND ANR.
|
August 19, 1968 |
|
HAZURA SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
October 11, 1968 |
|
HOYA RAM AND ANR. Vs. KESHO RAM GUPTA
|
October 15, 1968 |
|
HUKAM CHAND-JAGAN NATH Vs. UNION OF INDIA
|
March 5, 1968 |
|
INDER PARKASH Vs. FINANCIAL COMMISSIONER
|
October 29, 1968 |
|
INDER SINGH Vs. LABOUR COURT JULLUNDUR
|
October 3, 1968 |
|
INDER SINGH Vs. SARDAR SAHIB BALWANT SINGH
|
September 10, 1968 |
|
INDER SINGH Vs. THE HARYANA STATE AND OTHERS
|
February 2, 1968 |
|
INDERJIT SINGH Vs. RAJ KUMAR GUPTA
|
March 1, 1968 |
|
IQBAL MIRU Vs. STATE
|
June 17, 1968 |
|
J AND P COATS LTD Vs. GURCHARAN SINGH AND BROTHERS
|
October 24, 1968 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
October 15, 1968 |
|
JAGJIT RAI SHARMA Vs. BIHARI LAL GULIANI
|
October 8, 1968 |
|
JAGJIT SINGH Vs. MOHINDER KAUR
|
April 17, 1968 |
|
JAGJIT SINGH MARWAHA Vs. THE STATE OF HARYANA AND ANR.
|
May 21, 1968 |
|
JAGMAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 23, 1968 |
|
JAGMOHAN SINGH Vs. THE PUNJAB UNIVERSITY
|
March 19, 1968 |
|
JAI BHAGWAN Vs. OM PRAKASH
|
September 26, 1968 |
|
JAI SINGH Vs. ASSISTANT DIRECTOR, CONSOLIDATION OF HOLDINGS AND OTHERS
|
February 6, 1968 |
|
JAISWAL S P Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1968 |
|
JANAK RAJ Vs. DHARAM SINGH
|
October 15, 1968 |
|
JASWANT RAI HARBANS RAI Vs. DOGAR MAL JAWAHAR MAL
|
April 15, 1968 |
|
JASWANT SINGH BASUR Vs. THE PUNJAB STATE
|
May 21, 1968 |
|
JHANDU MAL TARA CHAND RICE MILLS Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1968 |
|
JIANA SINGH Vs. L. ISA DASS, DEPUTY COMMISSIONER AND ORS.
|
March 8, 1968 |
|
JIT SINGH Vs. SECRETARY TO GOVT , HARYANA
|
February 28, 1968 |
|
JIWANDHAR KUMAR Vs. PANJAB UNIVERSITY
|
February 19, 1968 |
|
JOGINDER KAUR Vs. THE PUNJAB STATE AND ORS.
|
September 19, 1968 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 12, 1968 |
|
JOGINDER SINGH Vs. NIRANJAN SINGH
|
September 5, 1968 |
|
JOGINDER SINGH Vs. PUSHPA
|
August 20, 1968 |
|
JOGINER SINGH Vs. PUSHPA
|
March 20, 1968 |
|
JUGAL KISHORE Vs. THE STATE OF HARYANA AND ANR.
|
October 29, 1968 |
|
KAHAN CHAND Vs. FAQIR CHAND
|
January 5, 1968 |
|
KALYAN SINGH Vs. UNION OF INDIA AND OTHERS
|
April 30, 1968 |
|
KAMTA PRASAD AGGARWAL Vs. THE EXECUTIVE OFFICER, PANCHAYAT SAMITI AND ANOTHER
|
May 17, 1968 |
|
KANSHI RAM MOHAN LAL Vs. BHAGWAN KAUR
|
November 19, 1968 |
|
KARAM CHAND MOOLA RAM Vs. TELU RAM
|
February 20, 1968 |
|
KARAM SINGH Vs. STATE
|
December 11, 1968 |
|
KARAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 28, 1968 |
|
KARNAIL SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND
|
March 22, 1968 |
|
KARTAR SINGH Vs. RAM LAL
|
October 16, 1968 |
|
KARTAR SINGH AND SHER SINGH Vs. HARCHARAN SINGH
|
September 20, 1968 |
|
KARTAR SINGH RAI Vs. STATE OF PUNJAB
|
November 4, 1968 |
|
KARTAR SINGH VAID Vs. UNION OF INDIA
|
October 3, 1968 |
|
KASTURI Vs. AFLATOON AND OTHERS
|
May 22, 1968 |
|
KAUR SINGH AND OTHERS Vs. CHIEF ENGINEER, IRRIGATION PUNJAB AND OTHERS
|
May 3, 1968 |
|
KEHAR SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
October 17, 1968 |
|
KELA DEVI Vs. FINANCIAL COMMISSIONER HARYANA
|
October 29, 1968 |
|
KESHO DASS Vs. FINANCIAL COMMISSIONER
|
October 9, 1968 |
|
KESRA RAM Vs. FINANCIAL COMMISSIONER
|
November 24, 1968 |
|
KHALSA COLLEGE AMRITSAR Vs. STATE OF PUNJAB
|
March 29, 1968 |
|
KHARAITI RAM BANSI LAL Vs. SHMT. RADHA RANI AND ANR.
|
August 1, 1968 |
|
KHAZAN SINGH Vs. PRESIDENT OF INDIA
|
March 27, 1968 |
|
KHAZAN SINGH AND ANR. Vs. DALIP SINGH AND ANR.
|
October 3, 1968 |
|
KHAZAN SINGH AND OTHERS Vs. THE PRESIDENT OF INDIA AND OTHERS
|
January 10, 1968 |
|
KHUSHAL SINGH Vs. THE JUDICIAL MAGISTRATE, 1ST CLASS AND ANR.
|
August 8, 1968 |
|
KIDAR NATH Vs. SHRIMATI KARTAR KAUR
|
December 12, 1968 |
|
KIRPA RAM AND OTHERS Vs. HARNAM SINGH AND ANOTHER
|
March 27, 1968 |
|
KIRPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
December 20, 1968 |
|
KISAN WORKERS TRANSPORT CO-OP SOCIETY LTD , CHATIWIND GATE, AMRITSAR Vs. ASSESSING AUTHORITY AND OTHERS
|
July 29, 1968 |
|
KISHAN CHAND Vs. THE JULLUNDUR IMPROVEMENT TRUST AND ORS.
|
December 16, 1968 |
|
KISHAN SARUP AGGARWAL Vs. W A TYZACK AND CO LTD , ENGLAND
|
November 13, 1968 |
|
KRISANA WANTI AND ANOTHER Vs. THE STATE
|
December 3, 1968 |
|
KRISHNA AND CO Vs. FIRM BHAGAT RAM GIRDHARI LAL
|
April 6, 1968 |
|
KRISHNA AND CO Vs. FIRM BHAGAT RAM GIRDHARI LAL
|
April 5, 1968 |
|
KULDIP SINGH Vs. GURCHARAN SINGH
|
October 11, 1968 |
|
KUNDAN LAL Vs. THE DIVISIONAL CANAL OFFICER AND ORS.
|
August 26, 1968 |
|
KUNDAN SHADI RAM Vs. UNION OF INDIA
|
September 19, 1968 |
|
LACHHMAN DASS Vs. KUNTI INSANE
|
April 19, 1968 |
|
LAL SINGH Vs. STATE
|
October 9, 1968 |
|
LEKH RAJ LAROYA Vs. JAWAL DEVI
|
February 20, 1968 |
|
LT. COL. MICHEAL A.R. SKINNER AND ORS. Vs. THE MUNICIPAL COMMITTEE AND ANR.
|
September 25, 1968 |
|
M.M. BILANEY AND COMPANY Vs. JAMNA AUTO INDUSTRIES
|
October 4, 1968 |
|
M/S. GOELA ENGINEERING AND WOOLLEN WORKS, PANIPAT Vs. THE LABOUR COURT, ROHTAK AND OTHERS
|
October 11, 1968 |
|
MAGHA SINGH Vs. STATE OF PUNJAB
|
March 12, 1968 |
|
MAHADEV BUDHIRAJA TRAFFIC MANAGER Vs. STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, HARYANA
|
April 22, 1968 |
|
MAHANT LACHMAN DASS CHELA MAHANT ISHAR DASS Vs. STATE OF PUNJAB
|
March 18, 1968 |
|
MAHANT SIRYA NATH CHELA MAHANT PURAN NATH Vs. FINANCIAL COMMISSIONER HARYANA
|
October 15, 1968 |
|
MAHESH CHAND Vs. PURAN CHAND
|
July 30, 1968 |
|
MALERKOTLA POWER SUPPLY COMPANY Vs. EXCISE AND TAXATION OFFICER
|
May 1, 1968 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
October 3, 1968 |
|
MALLU RAM Vs. FINANCIAL COMMISSIONER
|
April 1, 1968 |
|
MALVINDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
July 29, 1968 |
|
MAN GAT RAI Vs. VED PARKASH
|
August 23, 1968 |
|
MANDIR BABA SIDH BHOI Vs. STATE OF PUNJAB
|
July 24, 1968 |
|
MANI RAM AND ORS. Vs. FINANCIAL COMMISSIONER ANR.
|
November 25, 1968 |
|
MANJIT SINGH Vs. THE STATE
|
April 26, 1968 |
|
MANMOHAN KAUR Vs. THE PUNJAB UNIVERSITY AND ANR.
|
March 18, 1968 |
|
MANMOHAN SINGH JOHAL Vs. STATE
|
August 19, 1968 |
|
MANMOHAN SINGH TANDON Vs. MANMOHAN SINGH GUJRAL
|
December 6, 1968 |
|
MANOHAR LAL Vs. STATE
|
December 13, 1968 |
|
MANOHAR LAL GANESHI LAL Vs. GANESHI RAM POHLA RAM
|
September 16, 1968 |
|
MASTER GIRDHARI LAL EDITOR PRINTER AND PUBLISHER OF Vs. STATE
|
October 16, 1968 |
|
MAUJI RAM RAM RIKH Vs. UNION OF INDIA
|
November 8, 1968 |
|
MAYA DEVI Vs. STATE OF PUNJAB
|
September 16, 1968 |
|
MAYA RAM Vs. JAI NARAIN
|
August 26, 1968 |
|
MEHAL SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
February 7, 1968 |
|
MEHAN AND OTHERS Vs. KISHI AND OTHERS
|
August 20, 1968 |
|
MEHAR SINGH Vs. GURAN DITTA CHAUDHRY
|
November 27, 1968 |
|
MEHAR SINGH Vs. STATE OF HARYANA
|
February 21, 1968 |
|
MEHAR SINGH Vs. GURANDITTA CHAUDHARY
|
October 30, 1968 |
|
MEHTA HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 17, 1968 |
|
MESSRS KRISHAN MURARI TARSEM CHAND AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
March 13, 1968 |
|
MOHAN LAL AND OTHERS Vs. JIT SINGH AND OTHERS
|
January 23, 1968 |
|
MOHAN SINGH Vs. STATE OF HARYANA
|
February 29, 1968 |
|
MOHAR LAL Vs. FINANCIAL COMMISSIONER
|
August 5, 1968 |
|
MOHINDER KAUR Vs. WASSAN SINGH KUNDAN SINGH
|
March 8, 1968 |
|
MOHINDER PAL SINGH AND ORS. Vs. LAKSHMAN DASS AGGARWAL AND ORS.
|
September 26, 1968 |
|
MOHINDER SINGH Vs. BALBIR KAUR
|
April 5, 1968 |
|
MOHINDER SINGH AND ORS. Vs. SAMIR SINGH
|
April 5, 1968 |
|
MOHINDER SINGH SAWHNEY Vs. STATE OF PUNJAB
|
March 4, 1968 |
|
MOHLA Vs. MAYA CHAND
|
August 28, 1968 |
|
MOLAR AND OTHERS Vs. SMT. SANTO AND OTHERS
|
January 11, 1968 |
|
MOTA SINGH Vs. FINANCIAL COMMISSIONER
|
September 26, 1968 |
|
MOTI LAL Vs. UNION OF INDIA AND ANOTHER
|
September 20, 1968 |
|
MST. BAHTERI AND ORS. Vs. SHER SINGH AND ORS.
|
November 19, 1968 |
|
MST. RAJ KUMARI Vs. RAM PARKASH SINGAL
|
March 18, 1968 |
|
MULKH RAJ DES RAJ Vs. STATE
|
June 17, 1968 |
|
MUNI LAL Vs. CHANDU LAL
|
January 3, 1968 |
|
MUNICIPAL COMMITTEE Vs. OM PARKASH
|
June 26, 1968 |
|
MUNICIPAL COMMITTEE Vs. PARKASH CHAND
|
July 9, 1968 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. LACHHMAN DASS
|
July 19, 1968 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. PARKASH CHAND SON OF RIKHI RAM
|
July 4, 1968 |
|
MUNICIPAL COMMITTEE JULLUNDUR CITY Vs. SHRI ROMESH SAGGI
|
December 11, 1968 |
|
MUNSHI Vs. GIANI
|
March 1, 1968 |
|
MURTI SINGH RAGHUNATHJI Vs. JOGINDER SINGH AND OTHERS
|
December 16, 1968 |
|
NAIB SINGH Vs. BIKRAM SINGH
|
May 6, 1968 |
|
NANAK CHAND LACHHMAN DASS Vs. ESTATE OFFICER CUM EXECUTIVE ENGINEER MADHOPUR
|
October 30, 1968 |
|
NAND LAL Vs. RATTAN SINGH AND ORS.
|
July 29, 1968 |
|
NAND LAL AHUJA Vs. UNION OF INDIA AND OTHERS
|
May 20, 1968 |
|
NAND SINGH AND OTHERS Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
November 21, 1968 |
|
NARANJAN KAUR Vs. DR. SIRI RAM JOSHI
|
September 11, 1968 |
|
NARANJAN SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
September 3, 1968 |
|
NASIB SINGH Vs. J.S. PURI AND ORS.
|
December 16, 1968 |
|
NATHI RAM Vs. STATE OF HARYANA
|
December 17, 1968 |
|
NATHU Vs. GRAM PANCHAYAT OF VILLAGE SARSOD
|
March 11, 1968 |
|
NATIONAL COLLEGE Vs. THE SYNDICATE OF THE PUNJAB UNIVERSITY AND ORS.
|
March 7, 1968 |
|
NATIONAL TOBACCO CO EMPLOYEES UNION JULLUNDUR Vs. MANOHAR SINGH PRESIDING OFFICER LABOUR COURT JULLUNDER
|
May 20, 1968 |
|
NATIONAL TOBACCO CO EMPLOYEES UNION REGD JULLUNDUR Vs. MANOHAR SINGH
|
February 27, 1968 |
|
NEERAN Vs. PUNJAB UNIVERSITY
|
February 23, 1968 |
|
NETA RAM Vs. STATE OF PUNJAB AND OTHERS
|
January 25, 1968 |
|
NEW INDIA MOTORS PRIVATE LTD. Vs. MEGH RAJ AND ANR.
|
August 14, 1968 |
|
NEWAL Vs. FINANCIAL COMMISSIONER PUNJAB
|
August 7, 1968 |
|
NIAMAT RAI MILKH RAJ AHUJA Vs. STATE OF PUNJAB
|
May 17, 1968 |
|
NIHALCHAND L JAI NARAIN Vs. RAM NIWAS MUNNA LAL
|
April 24, 1968 |
|
OM PARKASH BANSAL Vs. STATE
|
June 14, 1968 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KASTURI LALL
|
January 10, 1968 |
|
OSWAL HOSIERY R N AND MAHABIR WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1968 |
|
P D GAUR Vs. BALASUNDRAM
|
August 1, 1968 |
|
P K OSWAL HOSIERY MILLS Vs. TILAK CHAND L GHASITA RAM JAIN
|
August 13, 1968 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
March 19, 1968 |
|
PANIPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. R L KAUSHIK
|
September 16, 1968 |
|
PARAS RAM Vs. STATE OF PUNJAB
|
September 16, 1968 |
|
PARSA SINGH AND ANOTHER Vs. SAMPURAN SINGH AND OTHERS
|
March 12, 1968 |
|
PARTAP SINGH Vs. COLLECTOR, JULLUNDUR
|
March 19, 1968 |
|
PAT RAM Vs. STATE OF HARYANA
|
July 15, 1968 |
|
PHUL CHAND Vs. FINANCIAL COMMISSIONER
|
January 9, 1968 |
|
PHUMAN SINGH Vs. STATE OF PUNJAB
|
March 3, 1968 |
|
PIARA SINGH Vs. THE CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
March 11, 1968 |
|
PIARA SINGH AND ORS. Vs. BALWANT SINGH SETHI AND ORS.
|
September 18, 1968 |
|
PIYARE LALL KHANNA Vs. THE STATE BANK OF PATIALA AND ORS.
|
July 8, 1968 |
|
PREM LATA AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
July 9, 1968 |
|
PREM SWAROOP DATTA Vs. THE STATE OF HARYANA
|
February 2, 1968 |
|
PRITAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
July 26, 1968 |
|
PRITAM SINGH Vs. SHMT. SOWARNI
|
August 30, 1968 |
|
PRITAM SINGH Vs. STATE
|
September 16, 1968 |
|
PRITHI RAJ MEHAR CHAND Vs. HANS RAJ GURDITTA MAL
|
October 22, 1968 |
|
PRITHVI RAJ MEHRA Vs. THE STATE OF PUNJAB
|
October 11, 1968 |
|
PT. CHUNI LAL AND ANOTHER Vs. RAM SARUP AND OTHERS
|
April 16, 1968 |
|
PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS Vs. MESSRS WALIA BROTHERS
|
January 24, 1968 |
|
PUNJAB CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX PUNJAB PATIALA
|
April 1, 1968 |
|
PUNJAB SINGH Vs. MANGAL SINGH
|
November 1, 1968 |
|
PUNNU SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
March 25, 1968 |
|
PURAN Vs. STATE OF HARYANA
|
November 21, 1968 |
|
PURAN CHAND AND OTHERS Vs. BAKSHI GOPI CHAND AND OTHERS
|
July 26, 1968 |
|
PURAN SINGH Vs. GEHAL SINGH AND ORS.
|
July 31, 1968 |
|
R N OSWAL HOSIERY AND MAHABIR WOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX PATIALA
|
March 28, 1968 |
|
RADHA KISHAN YAD RAM Vs. STATE
|
October 29, 1968 |
|
RAGHUNATH RAI PRABHAKAR Vs. PUNJAB STATE
|
February 7, 1968 |
|
RAJ KUMAR Vs. MAJOR GURMITINDER SINGH
|
May 3, 1968 |
|
RAJ SINGH BALDEV KISHAN Vs. COMMISSIONER OF INCOME-TAX
|
August 6, 1968 |
|
RAJINDER SINGH AND ORS. Vs. S. SUNDER SINGH AND ORS.
|
May 3, 1968 |
|
RAM CHAND AND ANOTHER Vs. MUNSHI RAM AND OTHERS
|
October 10, 1968 |
|
RAM CHANDER Vs. KIDAR NATH AND OTHERS
|
September 10, 1968 |
|
RAM DAYAL Vs. REGISTRAR OF REGISTRATION
|
December 17, 1968 |
|
RAM DITTA SINGH Vs. THE DEPUTY COMMISSIONER FEROZEPORE AND OTHERS
|
January 10, 1968 |
|
RAM DUTT Vs. STATE OF HARYANA
|
September 24, 1968 |
|
RAM GOPAL, LOWER DIVISION CLERK, ACCOUNTANT GENERALS OFFICE, PUNJAB, SIMLA Vs. ACCOUNTANT GENERAL, PUNJAB, SIMLA AND ORS.
|
March 6, 1968 |
|
RAM KAUR AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
May 7, 1968 |
|
RAM KISHAN Vs. SECRETARY TO GOVT STATE OF HARYANA CO-OPERATIVE DEPT
|
August 8, 1968 |
|
RAM KISHAN Vs. KARTAR SINGH
|
August 19, 1968 |
|
RAM KISHAN HEAD CONSTABLE Vs. INSPECTOR GENERAL OF POLICE, HARYANA AND ORS.
|
July 11, 1968 |
|
RAM LAL Vs. MUSTAFABAD OIL AND COTTON GINNING FACTORY
|
March 25, 1968 |
|
RAM LAL AGGARWAL Vs. THE STATE OF PUNJAB AND ORS.
|
August 14, 1968 |
|
RAM MURTI Vs. HANS RAJ
|
September 10, 1968 |
|
RAM MURTI CHOPRA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES, LUDHIANA AND OTHERS
|
February 23, 1968 |
|
RAM PAL MADAN GOPAL Vs. PUNJAB STATE
|
March 21, 1968 |
|
RAM PARSHAD Vs. RAGHBIR SINGH
|
December 19, 1968 |
|
RAM RATTAN PURAN SINGH Vs. STATE
|
January 25, 1968 |
|
RAM RATTAN SHARMA ALIAS RATTAN KUMAR Vs. STATE OF PUNJAB
|
October 4, 1968 |
|
RAM RIKH Vs. STATE OF HARYANA AND OTHERS
|
March 1, 1968 |
|
RAM SARUP AND BROTHERS Vs. THE PUNJAB STATE AND ORS.
|
July 31, 1968 |
|
RAM SINGH AND ORS. Vs. THE CHIEF SETTLEMENT COMMISSIONER (RURAL) AND ORS.
|
April 23, 1968 |
|
RAM SINGH UPPAL S Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1968 |
|
RAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 1, 1968 |
|
RANJIT KAUR Vs. PIAR SINGH
|
March 29, 1968 |
|
RAO BIRINDER SINGH Vs. UNION OF INDIA
|
March 1, 1968 |
|
RASHPAL SINGH Vs. PUNJAB UNIVERSITY
|
March 27, 1968 |
|
RATTI RAM Vs. THE STATE
|
December 4, 1968 |
|
ROOP KISHORE Vs. FIRM RAGHBIR SINGH BABOO RAM AND ORS.
|
December 2, 1968 |
|
S BALWANT SINGH CHOPRA Vs. UNION OF INDIA
|
August 30, 1968 |
|
S DALIP SINGH Vs. STATE OF PUNJAB
|
September 4, 1968 |
|
S P JAISWAL Vs. COMMISSIONER OF INCOME-TAX
|
July 10, 1968 |
|
S S ATWAL Vs. COMMISSIONER OF INCOME-TAX PATIALA
|
March 8, 1968 |
|
SADA RAM Vs. THE STATE
|
September 2, 1968 |
|
SADHU RAM SINGAL Vs. THE PANJAB UNIVERSITY AND ANR.
|
October 28, 1968 |
|
SADHU SINGH Vs. STATE
|
July 11, 1968 |
|
SADHU SINGH BALWANT SINGH Vs. JAGDISH KAUR SADHU SINGH
|
March 28, 1968 |
|
SAHI RAM AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
April 23, 1968 |
|
SAIN DASS Vs. STATE OF PUNJAB
|
October 25, 1968 |
|
SANT SINGH NALWA Vs. FINANCIAL COMMISSIONER (DEVELOPMENT) AND ORS.
|
July 23, 1968 |
|
SANTOKH SINGH AHLUTWALIA AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
|
December 16, 1968 |
|
SARDARI LAL Vs. THE STATE OF HARYANA AND ANOTHER
|
January 5, 1968 |
|
SARDARNI KULDIP KAUR Vs. MADAN LAL AND OTHERS
|
December 9, 1968 |
|
SARUP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 1968 |
|
SAT PAL Vs. CHARAN DASS
|
March 6, 1968 |
|
SAT PAL Vs. KESAR SINGH
|
January 10, 1968 |
|
SAT PAL SHARMA Vs. STATE OF PUNJAB
|
March 22, 1968 |
|
SAT PARKASH Vs. SARBH DAYAL
|
April 19, 1968 |
|
SATNAM SINGH Vs. THE STATE OF PUNJAB & OTHERS
|
September 6, 1968 |
|
SATPRAKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1968 |
|
SAVITRI DEVI AND ANR. Vs. THE MALERKOTLA BUS SERVICE (P) LTD. AND ORS.
|
December 20, 1968 |
|
SAWARAJ PAL Vs. JANAK RAJ
|
May 22, 1968 |
|
SHAM KANR AND ORS. Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, PUNJAB AND ANR.
|
July 24, 1968 |
|
SHAM KAUR Vs. THE STATE
|
November 26, 1968 |
|
SHAM SINGH Vs. RANJIT SINGH AND OTHERS
|
September 6, 1968 |
|
SHAMBHU DATT AND ANOTHER Vs. BALWANT LAL
|
April 16, 1968 |
|
SHANKAR SINGH Vs. FIRM SUDARSHAN & COMPANY AND OTHERS
|
January 23, 1968 |
|
SHANKER DASS BISHAN DASS Vs. DEPUTY COMMISSIONER JULLUNDUR CITY
|
March 7, 1968 |
|
SHANKER IRON AND STEEL ROLLING MILLS Vs. UNION OF INDIA
|
July 8, 1968 |
|
SHANTHI SAROOP SHARMA Vs. STATE OF PUNJAB
|
May 20, 1968 |
|
SHIB DHAN Vs. SUPERINTENDING ENGINEER
|
February 29, 1968 |
|
SHIROMANI GURDWARAS PARBANDHAK COMMITTEE AMRITSAR AND Vs. LACHHMAN SINGH GILL
|
April 2, 1968 |
|
SHIV LAL AND ORS. Vs. HIRA LAL
|
September 23, 1968 |
|
SHMT. KAMLA AND OTHERS Vs. SURINDER KUMAR AND OTHERS
|
December 5, 1968 |
|
SHREE BHIWANI COTTON MILLS LTD. Vs. THE STATE OF PUNJAB AND ANR.
|
May 22, 1968 |
|
SHRI DADU MANDIR NARAYANA, DISTRICT JAIPUR Vs. RAN SINGH
|
August 26, 1968 |
|
SHRI JAGDISH RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
October 9, 1968 |
|
SHRI LAXMI COTTON TRADERS PVT Vs. STATE OF HARYANA
|
May 17, 1968 |
|
SHRI RAM KALA Vs. THE STATE OF HARYANA AND OTHERS
|
November 7, 1968 |
|
SHRI SHASHI BHUSHAN PAUL Vs. STATE OF PUNJAB AND ANOTHER
|
December 20, 1968 |
|
SHRIMATI RAJ KUMARI Vs. SHRI SHADI LAL
|
November 19, 1968 |
|
SIALKOT SILK STORES Vs. CHIEF COMMISSIONER UNION TERRITORY
|
August 7, 1968 |
|
SIRI KRISHAN DEV Vs. JHABU RAM
|
September 12, 1968 |
|
SITA RAM Vs. DATA RAM AND OTHERS
|
May 10, 1968 |
|
SMT. CHANDER KANTA ALIAS CHANDER WATI Vs. DIAL CHAND
|
March 1, 1968 |
|
SMT. KIRPAL KAUR Vs. BHAGWANT RAI
|
November 28, 1968 |
|
SMT. NARANJAN KAUR Vs. DR. SIRI RAM
|
February 23, 1968 |
|
SMT. SHUGNI Vs. THE STATE OF HARYANA
|
October 17, 1968 |
|
SODHI GURBACHAN SINGH KOSHAN Vs. BABU RAM
|
October 3, 1968 |
|
SOHAN DEVI Vs. THE DASHMESH TRANSPORT COMPANY (P.) LTD. AND ORS.
|
April 9, 1968 |
|
SOHAN SINGH Vs. ACHHAR SINGH
|
February 27, 1968 |
|
SOWRAN Vs. STATE OF HARYANA
|
March 18, 1968 |
|
SPEDDING DINGA SINGH AND CO Vs. PUNJAB STATE
|
May 14, 1968 |
|
STATE OF HARYANA Vs. ROSHAN LAL SHARMA
|
December 6, 1968 |
|
STATE OF PUNJAB Vs. V K KALIA
|
August 28, 1968 |
|
STATE OF PUNJAB Vs. DEVA SINGH
|
July 9, 1968 |
|
STATE OF PUNJAB Vs. VIDYA PARKASH
|
July 15, 1968 |
|
STATE OF PUNJAB Vs. ASA NAND
|
February 29, 1968 |
|
SUKHBINDER SINGH Vs. THE PUNJAB UNIVERSITY
|
October 29, 1968 |
|
SUKHDEV AGGARWAL Vs. STATE OF HARYANA
|
November 27, 1968 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
March 6, 1968 |
|
SURJIT KAUR Vs. INDER SINGH
|
August 8, 1968 |
|
SURJIT SINGH Vs. AMIN CHAND KHANNA AND OTHERS
|
August 19, 1968 |
|
SURJIT SINGH SHER SINGH Vs. STATE
|
July 5, 1968 |
|
SURRENDRA TRANSPORT AND ENGINEERING CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY AMBALA
|
August 9, 1968 |
|
SWARAN SINGH Vs. RAMDITTA
|
January 11, 1968 |
|
SWARAN SINGH PURAN SINGH Vs. RAMDITTA BADHAWA DEAD
|
April 16, 1968 |
|
TARA CHAND Vs. STATE OF PUNJAB AND OTHERS
|
May 6, 1968 |
|
TARA CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 29, 1968 |
|
TARA CHAND AND OTHERS Vs. SATYA WATI AND OTHERS
|
March 20, 1968 |
|
TARLOK NATH Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
March 22, 1968 |
|
TEHEL SINGH Vs. SUPERINTENDING CANAL OFFICER FEROZEPUR
|
May 7, 1968 |
|
TEJ BHAN CHUGH Vs. THE STATE OF HARYANA AND OTHERS
|
January 25, 1968 |
|
THE AMBALA BUS SYNDICATE (P) LTD. Vs. THE STATE OF PUNJAB
|
January 23, 1968 |
|
THE AMBALA BUS SYNDICATE (P) LTD. Vs. INDRA MOTORS
|
July 10, 1968 |
|
THE BACKWARD CLASSES CO-OPERATIVE AGRICULTURAL SOCIETY LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
November 21, 1968 |
|
THE GRAMPAN CHAYAT OF VILLAGE KULTHAM Vs. SHRI CHARAN SINGH AND ANOTHER
|
November 26, 1968 |
|
THE JUPITER GENERAL INSURANCE COMPANY LTD. Vs. MESSRS PAHADI FOREST LESSEES AND ANR.
|
November 8, 1968 |
|
THE PUNJAB AND SINDH BANK LTD. Vs. ROORA MAL SONDHI AND ANOTHER
|
December 5, 1968 |
|
THE PUNJAB CO-OPERATIVE BANK LTD. Vs. THE WORKMEN OF THE PUNJAB CO-OPERATIVE BANK LTD. AND ANOTHER
|
April 9, 1968 |
|
THE STATE Vs. HARI RAM
|
August 30, 1968 |
|
THE STATE OF HARYANA Vs. OM PARKASH
|
September 11, 1968 |
|
THE STATE OF PUNJAB Vs. INDER SAIN SHARMA
|
March 18, 1968 |
|
THE STATE OF PUNJAB Vs. GURCHARAN SINGH
|
September 17, 1968 |
|
TIKKA LAL Vs. SHRIMATI KAMLA RANI
|
November 13, 1968 |
|
TILAK RAJ Vs. THE STATE
|
June 12, 1968 |
|
TIRATH SINGH Vs. UNION OF INDIA
|
January 18, 1968 |
|
UJAGAR SINGH Vs. STATE OF PUNJAB
|
September 24, 1968 |
|
UJALA Vs. ADDITIONAL DIRECTOR
|
October 30, 1968 |
|
UMARO SINGH GOPI CHAND Vs. STATE OF HARYANA
|
July 30, 1968 |
|
UNION OF INDIA Vs. P C BAHL
|
August 22, 1968 |
|
UNION OF INDIA Vs. KARAM SINGH SAHIB DITTA MAL
|
September 30, 1968 |
|
UNION OF INDIA Vs. THAKAR SINGH
|
March 25, 1968 |
|
UNION OF INDIA (UOI) Vs. MOHAN SINGH CHAUDHRI
|
August 20, 1968 |
|
UNION OF INDIA (UOI) AND ANR. Vs. OM PARKASH GUPTA
|
August 26, 1968 |
|
UNION OF INDIA UOI Vs. LABOUR COURT
|
November 11, 1968 |
|
URMILA KUMARI Vs. BALDEV RAJ MIGLANI
|
February 20, 1968 |
|
VIMLA CHAUDHARI Vs. PUNJAB UNIVERSITY CHANDIGARH
|
April 24, 1968 |
|
WALI RAM WARYAM SINGH Vs. MUKHTIAR KAUR
|
August 28, 1968 |
|
WORKMEN OF BALI SINGH AND BHAGWAN SINGH Vs. MANAGEMENT OF BALI SINGH AND BHAGWAN SINGH
|
February 29, 1968 |
|
Y P CHOWDHRY Vs. STATE OF PUNJAB
|
September 12, 1968 |
LOGIN