|
ACHARYA SWAMI GANESH DASS JI MAHANT SADHU DELA ASHRA, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
|
November 21, 1967 |
|
ADARSH INDUSTRIAL CORPORATION KARNAL Vs. STATE OF HARYANA
|
October 13, 1967 |
|
AJAIB SINGH Vs. BUTA SINGH
|
December 1, 1967 |
|
AJAIB SINGH AND OTHERS Vs. MANN SINGH AND OTHERS
|
October 20, 1967 |
|
AJIT SINGH Vs. DHARA SINGH
|
September 27, 1967 |
|
AMAR NATH Vs. SUNDER LAL AND ORS.
|
July 12, 1967 |
|
AMAR NATH AND ORS. Vs. GRAM PANCHAYAT RANWAN AND ANR.
|
March 29, 1967 |
|
AMAR NATH VERMA Vs. STATE
|
August 22, 1967 |
|
AMAR SARJIT SINGH Vs. STATE OF PUNJAB
|
November 3, 1967 |
|
AMIN LAL AND ANOTHER Vs. BAJRANG DASS AND OTHERS
|
December 11, 1967 |
|
AMIN LAL AND ORS. Vs. A.L. FLETCHER AND ANR.
|
October 4, 1967 |
|
AMIR CHAND GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 21, 1967 |
|
AMRITSAR RAYON AND SILK MILLS PRIVATE LTD Vs. AMRITSAR TEXTILE CLERKS ASSOCIATION
|
February 1, 1967 |
|
ARJAN LAL Vs. UNION OF INDIA AND OTHERS
|
November 23, 1967 |
|
ARJAN SINGH CHOPRA Vs. SEWA SADAN SOCIAL WELFARE CENTRE
|
January 13, 1967 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. INDUSTRIAL TRIBUNAL
|
March 3, 1967 |
|
ATMA RAM Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
|
November 16, 1967 |
|
ATMA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 19, 1967 |
|
B K BAJAJ Vs. STATE OF PUNJAB
|
November 15, 1967 |
|
BACHINT SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB, JULLUNDUR
|
September 26, 1967 |
|
BADAN BHAGTA Vs. FATEH
|
April 27, 1967 |
|
BADAN SINGH Vs. THE STATE AND ORS.
|
May 19, 1967 |
|
BADRI PARSAAD Vs. BACHAN SINGH
|
December 20, 1967 |
|
BAKSHISH SINGH Vs. THE COLLECTOR, JULLUNDUR AND OTHERS
|
October 4, 1967 |
|
BALBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
December 6, 1967 |
|
BALJIT SINGH PATAWARI Vs. STATE OF PUNJAB AND ORS.
|
March 24, 1967 |
|
BALWANT KAUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
May 10, 1967 |
|
BALWANT SINGH Vs. PARTAP SINGH JAWALA SINGH
|
October 19, 1967 |
|
BALWANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
December 7, 1967 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
March 30, 1967 |
|
BALWANT SINGH AND ORS. Vs. MEHAR SINGH AND ORS.
|
July 28, 1967 |
|
BALWANT SINGH AND OTHERS Vs. KARNAIL SINGH
|
November 24, 1967 |
|
BANARSI DASS Vs. DEVI DAYAL AND ORS.
|
January 12, 1967 |
|
BANWARI LAL Vs. FINANCIAL COMMISSIONER
|
March 28, 1967 |
|
BARJINDER SINGH AND OTHERS Vs. STATE
|
July 21, 1967 |
|
BHAG SINGH Vs. DAN SINGH AND ORS.
|
May 9, 1967 |
|
BHAGAT PANJU RAM AND ORS. Vs. RAM LAL
|
October 23, 1967 |
|
BHAGWAN SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION PUNJAB FEROZEPORE AND
|
August 14, 1967 |
|
BHAGWAT PARSHAD Vs. INSPECTOR GENERAL OF POLICE PUNJAB
|
August 1, 1967 |
|
BHAJAN LAL Vs. M M KALIA
|
March 17, 1967 |
|
BHAJAN LAL Vs. STATE OF PUNJAB
|
March 29, 1967 |
|
BHAJAN LAL-SARAN SINGH AND COMPANY Vs. THE STATE OF PUNJAB AND ORS.
|
February 6, 1967 |
|
BHARAT TRADERS LTD Vs. S SADHU SINGH
|
October 11, 1967 |
|
BHIRU MAL ALIAS BHOJU MAL AND ANR. Vs. THE FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
April 10, 1967 |
|
BHUPINDERPAL KAUR Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
November 24, 1967 |
|
BISBAN DEVI AND ORS. Vs. SIRBAKHSH SINGH AND ANR.
|
December 7, 1967 |
|
BRIJ LAL AND OTHERS Vs. GURDAS RAM AND OTHERS
|
October 13, 1967 |
|
BRIJ MOHAN SINGH Vs. FINANCIAL COMMISSIONER
|
May 18, 1967 |
|
BRITISH INDIA CORPORATION LIMITED Vs. STATE OF PUNJAB
|
January 5, 1967 |
|
BUDHA MAL Vs. THE STATE OF PUNJAB AND ORS.
|
August 31, 1967 |
|
CH. BALBIR SINGH Vs. BALJINDER SINGH AND OTHERS
|
October 31, 1967 |
|
CHAMAN LAL CHUNI LAL Vs. MOHINDER DEVI
|
November 14, 1967 |
|
CHANDGI RAM Vs. FINANCIAL COMMISSIONER
|
October 17, 1967 |
|
CHHOTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
November 15, 1967 |
|
CHHOTTA SINGH Vs. PRITAM SINGH
|
March 22, 1967 |
|
CHIEF SETTLEMENT COMMISSIONER AND OTHERS Vs. LAKHA SINGH
|
July 20, 1967 |
|
CHIRANJI LAL Vs. CHHAJJU SINGH AND OTHERS
|
October 27, 1967 |
|
CHUNI LAL TILAK RAJ Vs. THE ESTATE OFFICER
|
November 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. BANKAMAL NARANJAN DAS KAITHAL
|
February 17, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHU DAYAL
|
January 4, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. MOTHU RAM PREM CHAND
|
July 12, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. KISHORI LAL SUNDAR LAL
|
December 14, 1967 |
|
DAL CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1967 |
|
DALIP Vs. THE STATE AND ORS.
|
April 20, 1967 |
|
DALIP SINGH Vs. MST. KISHONO AND ORS.
|
November 29, 1967 |
|
DALIP SINGH Vs. THAKAR RAM
|
August 25, 1967 |
|
DALIP SINGH Vs. STATE
|
February 8, 1967 |
|
DALIP SINGH Vs. DARA SINGH ANOTHER
|
April 25, 1967 |
|
DALIP SINGH CHANDU RAM Vs. MANI RAM GUDARA
|
November 30, 1967 |
|
DALJIT SINGH AND ANOTHER Vs. NAND RAM AND OTHERS
|
July 26, 1967 |
|
DARSHAN SINGH Vs. ARJAN SINGH
|
November 23, 1967 |
|
DES RAJ Vs. DES RAJ AND ANOTHER
|
October 10, 1967 |
|
DES RAM Vs. CHANDER
|
April 6, 1967 |
|
DEVI CHAND Vs. STATE OF HARYANA AND ORS.
|
November 24, 1967 |
|
DEVKI NANDAN NAGPAL Vs. SILVER SCREEN ENTERPRISES
|
October 31, 1967 |
|
DHAN DEVI ESTATE OF SMT IN RE Vs. CONTROLLER OF ESTATE DUTY
|
December 31, 1967 |
|
DHAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 14, 1967 |
|
DHILLON TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY AND OTHERS
|
October 11, 1967 |
|
DISTRICT BOARD HOSHIARPUR Vs. F HIRA SINGH JAGAT SINGH
|
February 7, 1967 |
|
DOGAR MAL Vs. GURANDITTA MAL MALHOTRA
|
October 30, 1967 |
|
DR. OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 1967 |
|
DUNI CAND Vs. PUNJAB STATE AND ORS.
|
September 29, 1967 |
|
DWARKA DAS Vs. SHRIMATI RAM LUBHAI
|
December 4, 1967 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SPANGLES AND GLUE MANUFACTURERS
|
February 2, 1967 |
|
EXCISE AND TAXATION COMMISSIONER Vs. RAM BHEJA MAL
|
September 12, 1967 |
|
FAZILKA DABWALI TRANSPORT CO PRIVATE Vs. MADAN LAL
|
November 9, 1967 |
|
GAJJAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
March 15, 1967 |
|
GAJJAN SINGH AND OTHERS Vs. ATMA ALIAS ATMA SINGH
|
November 10, 1967 |
|
GANESH COTTON COMPANY Vs. THE MARKET COMMITTEE AND ORS.
|
January 4, 1967 |
|
GANGA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
October 11, 1967 |
|
GARGI DEVI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
October 9, 1967 |
|
GAURI SHANKAR Vs. SHAKUNTLA DEVI
|
October 26, 1967 |
|
GHANSHAM DASS AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
|
September 26, 1967 |
|
GIAN SINGH Vs. STATE
|
January 13, 1967 |
|
GITA RAM Vs. SADHU SINGH
|
March 8, 1967 |
|
GITA RAM AND OTHERS Vs. BALSARAN SINGH AND OTHERS
|
November 16, 1967 |
|
GOPAL SINGH Vs. MEHNGA SINGH
|
September 26, 1967 |
|
GULAB SINGH AND ANOTHER Vs. ADDITIONAL DIRECTOR AND ANOTHER
|
April 10, 1967 |
|
GURBACHAN SINGH Vs. UNION OF INDIA
|
May 22, 1967 |
|
GURBACHAN SINGH Vs. PUNJAB STATE
|
May 19, 1967 |
|
GURBACHAN SINGH AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.
|
May 18, 1967 |
|
GURBACHAN SINGH AND OTHERS Vs. BHAGAT SINGH AND OTHERS
|
May 26, 1967 |
|
GURBAKHSH SINGH Vs. THE DEPUTY COMMISSIONER
|
March 28, 1967 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 12, 1967 |
|
GURDEV SINGH Vs. THE DEPUTY COMMISSIONER AND ORS.
|
November 30, 1967 |
|
GURDIAL KAUR AND ORS. Vs. MIHAN SINGH AND ORS.
|
May 9, 1967 |
|
GURDIAL SINGH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
April 5, 1967 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB THROUGH REGISTRAR, CO
|
February 21, 1967 |
|
HAMIR KAUR Vs. JAGJIT SINGH NIRANJAN SINGH
|
February 21, 1967 |
|
HANS RAJ CHOUDHRI Vs. J S RAJYANA EXCISE AND TAXATION OFFICER ENFORCEMENT
|
February 28, 1967 |
|
HARBANS LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 16, 1967 |
|
HARI CHAND AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER, JULLUNDUR AND OTHERS
|
January 13, 1967 |
|
HARKISHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 30, 1967 |
|
HARMAL KAUR Vs. KARTAR KAUR
|
August 21, 1967 |
|
HAZARA SINGH Vs. COLLECTOR FEROZEPORE
|
July 18, 1967 |
|
HAZARA SINGH Vs. CHIEF ENGINEER
|
November 13, 1967 |
|
HIRA AND ORS. Vs. BIR SINGH AND ORS.
|
November 11, 1967 |
|
HIRA AND OTHERS Vs. BIR SINGH AND OTHERS
|
November 10, 1967 |
|
HIS HIGHNESS NAWAB IFTIKHAR ALI KHAN Vs. UNION OF INDIA AND ANOTHER
|
December 7, 1967 |
|
HIS HIGHNESS RAJA HARINDER SINGH BRAR BANS BAHADUR Vs. STATE OF PUNJAB AND OTHERS
|
March 20, 1967 |
|
HUKUM SINGH NADIR SINGH Vs. HAKUMAT RAI NIHAL CHAND
|
May 23, 1967 |
|
INDAR SINGH Vs. NIHAL KAUR
|
November 8, 1967 |
|
INDERJIT Vs. FINANCIAL COMMISSIONER
|
July 27, 1967 |
|
ISHAR DASS Vs. UNION OF INDIA AND OTHERS
|
May 17, 1967 |
|
J L MAIR Vs. STATE OF PUNJAB
|
January 30, 1967 |
|
J N SHARMA AND SONS Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
|
April 7, 1967 |
|
J.C. GUPTA ALIAS JAGDISH LAL GUPTA AND ORS. Vs. WAZIR CHAND VIR BHAN
|
May 5, 1967 |
|
JAGAN NATH Vs. SOHAN SINGH BASI AND ANR.
|
August 3, 1967 |
|
JAGAT SINGH Vs. JAI DEV
|
December 6, 1967 |
|
JAGDEV SINGH AND OTHERS Vs. SMT. CHAND KAUR AND OTHERS
|
November 28, 1967 |
|
JAGDISH CHANDER GUPTA Vs. LACHHMAN DASS
|
April 3, 1967 |
|
JAGJIT SINGH Vs. PUNJAB STATE
|
May 12, 1967 |
|
JAGJIT SINGH GREWAL Vs. SHRIMATI GURDIAL KAUR
|
April 14, 1967 |
|
JAI GOPAL AND COMPANY Vs. ASSESSING AUTHORITY
|
April 3, 1967 |
|
JAI LAL Vs. GAUSHALA ASSOCIATION BHIWANI
|
August 12, 1967 |
|
JAI SINGH Vs. MUGHLA AND ORS.
|
January 24, 1967 |
|
JAI SINGH BALAN SINGH Vs. NASIB KAUR WIFE OF JAI SINGH
|
May 18, 1967 |
|
JASWANT RAI Vs. PRITAM SINGH AND OTHERS
|
October 10, 1967 |
|
JASWANT SINGH VIRK Vs. REGISTRAR, PUNJAB UNIVERSITY AND ANR.
|
August 29, 1967 |
|
JIWNA Vs. FINANCIAL COMMISSIONER
|
September 8, 1967 |
|
JODH SINGH CHOWDHARY Vs. HARDEV KAUR
|
September 4, 1967 |
|
JOGINDER PAL Vs. THE STATE OF PUNJAB AND ORS.
|
October 9, 1967 |
|
JOGINDER SINGH INDER SINGH Vs. STATE OF PUNJAB
|
November 3, 1967 |
|
JOHRI MAL AUAS JOHRI Vs. SUKHAN LAL AND ORS.
|
April 3, 1967 |
|
JUGAL KISHORE S/O LAL CHAND Vs. DOCTOR BALDEV PARKASH
|
September 1, 1967 |
|
K C GUPTA Vs. UNION OF INDIA
|
May 9, 1967 |
|
KANHAYA LAL Vs. AMRITSAR IMPROVEMENT TRUST
|
April 28, 1967 |
|
KANSHI RAM DRIVER Vs. STATE OF PUNJAB
|
March 6, 1967 |
|
KAPUR SINGH Vs. DEVINDER SINGH GARCHA AND ANR.
|
July 31, 1967 |
|
KARTAR SINGH BAJA SINGH Vs. RANDHIR MAI RAM
|
August 9, 1967 |
|
KAWAL NAIN SINGH Vs. THE PANJAB UNIVERSITY
|
March 14, 1967 |
|
KEHAR SINGH Vs. FINANCIAL COMMISSIONER
|
March 23, 1967 |
|
KESHO RAM Vs. HARBHAGWAN SINGH AND ANR.
|
August 10, 1967 |
|
KESO AND ORS. Vs. GOPAL SINGH
|
March 24, 1967 |
|
KEWAL KRISHAN BANSAL Vs. PUNJAB UNIVERSITY
|
February 15, 1967 |
|
KHARAITI LAL Vs. STATE
|
April 27, 1967 |
|
KHERU RAM SON OF HARNAMA MAL Vs. HANS RAJ SON OF NATHU RAM
|
October 10, 1967 |
|
KIRPAL SINGH Vs. VICE-CHANCELLOR, PUNJAB UNIVERSITY, CHANDIGARH
|
May 9, 1967 |
|
KRISHAN KUMAR MALHOTRA Vs. PUNJAB UNIVERSITY
|
August 24, 1967 |
|
LABHOO RAM Vs. SEETAL
|
December 22, 1967 |
|
LACHHMAN AND ORS. Vs. THE EXECUTIVE ENGINEER AND ORS.
|
April 27, 1967 |
|
LACHHMAN SINGH Vs. STATE OF PUNJAB AND ANR.
|
November 29, 1967 |
|
LAKHI RAM Vs. THE GRAM PANCHAYAT GUDAH
|
July 10, 1967 |
|
LAKSHMI SUGAR MILLS CO PRIVATE LTD Vs. NATIONAL INDUSTRIAL CORPORATION LTD
|
November 28, 1967 |
|
LAL SINGH AND ANR. Vs. MST. CHHOTTO
|
January 3, 1967 |
|
LALCHAND MOHAN LAL FAZILKA Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1967 |
|
M L CHOPRA Vs. UNION OF INDIA
|
January 27, 1967 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 1967 |
|
MAGHAR SINGH Vs. THE PUNJAB STATE AND ORS.
|
August 25, 1967 |
|
MAHARAJ KUMAR GAJBIR SINGH Vs. MAHARAJA SATBIR SINGH
|
May 16, 1967 |
|
MAHLA RAM Vs. NANAK SINGH
|
May 1, 1967 |
|
MAJOR MICHAL A.R. SKINNER AND ORS. Vs. MUNICIPAL COMMITTEE
|
May 15, 1967 |
|
MANAGING COMMITTEE OF NATIONAL COLLEGE Vs. PANJAB UNIVERSITY
|
November 20, 1967 |
|
MANGAL SINGH S/O SHIV DAYAL SINGH Vs. PUNJAB STATE NOW HARYANA STATE CHANDIGARH
|
November 9, 1967 |
|
MANGAT RAM HAZARI MAL Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1967 |
|
MANGE NANAK Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB ROHTAK
|
November 20, 1967 |
|
MANGE S/O NANAK Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND
|
August 8, 1967 |
|
MANGO RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
November 9, 1967 |
|
MEHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 21, 1967 |
|
MESSRS SOUTH INDIA TRADING COMPANY, BHATINDA Vs. COMMISSIONER OF INCOME-TAX
|
February 14, 1967 |
|
MOHAN Vs. STATE OF HARYANA
|
November 29, 1967 |
|
MOHAN BROTHERS SCIENTIFIC GOODS MANUFACTURERS Vs. STATE OF PUNJAB
|
May 19, 1967 |
|
MOHAN LAL AND ANR. Vs. KUMARI BABBI
|
February 6, 1967 |
|
MOHINDER SINGH Vs. DEPUTY COMMISSIONER AND OTHERS
|
January 25, 1967 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
November 14, 1967 |
|
MOTI RAM KISHORE CHAND Vs. DISTRICT EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
April 20, 1967 |
|
MOTI RAM S/O ATMA RAM Vs. BAKHWANT SINGH
|
September 29, 1967 |
|
MUKHTIAR SINGH Vs. PUNJAB STATE
|
January 2, 1967 |
|
MUKHTIARA Vs. SARDARNI VIRPAL KAUR
|
March 17, 1967 |
|
MUNICIPAL COMMITTEE Vs. DR. DES RAJ AND ORS.
|
February 10, 1967 |
|
MUNICIPAL COMMITTEE DHANAULA Vs. DISTRICT MAGISTRATE SANGRUR
|
October 16, 1967 |
|
MUNICIPAL COMMITTEE KOT KAPURA Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 1967 |
|
MUNSHI RAM Vs. FINANCIAL COMMISSIONER HARYANA
|
August 30, 1967 |
|
MURTI DEVI Vs. PUNJAB UNIVERSITY
|
April 14, 1967 |
|
NACHHITTAR SINGH Vs. FINANCIAL COMMISSIONER
|
September 27, 1967 |
|
NAND LAL Vs. STATE OF PUNJAB
|
March 22, 1967 |
|
NAND LAL AND ANOTHER Vs. BALLU AND OTHERS
|
March 27, 1967 |
|
NARANJAN SINGH Vs. KISHAN SINGH ALIAS KISHNA AND OTHERS
|
January 23, 1967 |
|
NATHU Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
October 20, 1967 |
|
NATHU RAM Vs. FINANCIAL COMMISSIONER AND ORS.
|
May 18, 1967 |
|
NIKKA SINGH Vs. STATE OF PUNJAB
|
March 28, 1967 |
|
NIRANJAN DASS SEHGAL Vs. STATE OF PUNJAB
|
September 27, 1967 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
December 21, 1967 |
|
NORTHERN INDIA TRANSPORTERS INSURANCE CO LTD Vs. SHRIMATI GURBACHAN KAUR AND OTHERS
|
April 24, 1967 |
|
OM PARKASH GOEL Vs. STATE OF HARYANA
|
November 7, 1967 |
|
ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
March 28, 1967 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. GURDEV KAUR AND ORS.
|
June 24, 1967 |
|
P C JAIN, MOTOR COMPANY PUNJAB PRIVATE LTD , JULLUNDUR Vs. COMMISSIONER OF INCOME TAX PUNJAB, PATIALA
|
May 3, 1967 |
|
P.C. BAHL DEPUTY SECRETARY, DEFENCE SERVICES WELFARE, GOVERNMENT, PUNJAB, CHANDIGARH Vs. UNION OF INDIA AND ORS.
|
October 20, 1967 |
|
PANNA LAL Vs. THE SECRETARY TO GOVERNMENT HARYANA LOCAL GOVERNMENT, DEPARTMENT AND ANOTHER
|
August 10, 1967 |
|
PARS RAM Vs. SH SHIV CHAND
|
October 24, 1967 |
|
PARSANO Vs. HAZARA SINGH
|
December 4, 1967 |
|
PARTAPA Vs. FINANCIAL COMMISSIONER
|
April 7, 1967 |
|
PATIALA BISCUIT MANUFACTURERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1967 |
|
PATIALA BUS SERVICE, PVT. LTD. Vs. THE REGIONAL TARNSPORT AUTHORITY, PATIALA AND OTHERS
|
November 29, 1967 |
|
PEPSU TRANSPORT CO PRIVATE Vs. STATE OF PUNJAB
|
May 17, 1967 |
|
PHUL BUS SERVICE Vs. FINANCIAL COMMISSIONER, TAXATION AND ORS.
|
October 17, 1967 |
|
PHUMAN SINGH Vs. LAL SINGH
|
July 11, 1967 |
|
PIARA LAL Vs. STATE
|
February 13, 1967 |
|
PIARA SINGH Vs. THE STATE
|
August 25, 1967 |
|
PIONEER SPORTS WORKS PRIVATE LTD Vs. STATE OF PUNJAB
|
March 27, 1967 |
|
PRAKASH SINGH Vs. HARCHARAN SINGH AND ORS.
|
July 21, 1967 |
|
PREM BUS SERVICE PRIVATE LTD Vs. REGIONAL TRANSPORT AUTHORITY PATIALA
|
October 13, 1967 |
|
PREM CHAND AND ORS. Vs. BISHAN SINGH AND ORS.
|
February 22, 1967 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
October 13, 1967 |
|
PRITAM SINGH BRAR Vs. STATE OF PUNJAB
|
May 26, 1967 |
|
PRITHVI CHAND Vs. STATE OF PUNJAB
|
April 4, 1967 |
|
PUNJAB STATE Vs. KABUL SINGH
|
July 10, 1967 |
|
PUNJAB STATE Vs. LEKH RAJ BOWRY
|
August 2, 1967 |
|
PUNJAB UNIVERSITY Vs. ARYA PRATINIDHI SABHA, PUNJAB AND OTHERS
|
October 23, 1967 |
|
PUNJAB WOOLLEN TEXTILE MILLS Vs. INDUSTRIAL TRIBUNAL
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July 14, 1967 |
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R D RAWAL Vs. STATE OF PUNJAB
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March 17, 1967 |
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RAGHBIR SINGH Vs. STATE OF HARYANA
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November 24, 1967 |
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RAGHUNATH RAI Vs. P SAHAI
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February 21, 1967 |
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RAI BAHADUR LALA JODHA MAL KUTHIALA KASHMIR LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 8, 1967 |
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RAM CHANDER Vs. STATE OF PUNJAB
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November 13, 1967 |
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RAM CHANDER AND ORS. Vs. STATE OF HARYANA AND ANR.
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May 15, 1967 |
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RAM DATT Vs. STATE OF PUNJAB
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December 22, 1967 |
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RAM PARKASH Vs. SHAMKARI
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September 15, 1967 |
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RAM PHAL Vs. THE STATE OF PUNJAB AND OTHERS
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October 21, 1967 |
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RAM RATTAN BAKSHI Vs. STATE OF PUNJAB
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December 7, 1967 |
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RAM SAHAI Vs. GENERAL MANAGER NORTHERN RAILWAY
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January 20, 1967 |
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RAM SINGH PRITAM SINGH Vs. CHIEF COMMISSIONER CHIEF ADMINISTRATOR UNION TERRITORY
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October 30, 1967 |
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RAMA VANTI Vs. BAL KAUR
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September 18, 1967 |
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RAMA VANTI Vs. BAL KAUR
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August 1, 1967 |
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RAMESHWARA NAND SHRI KRISHNA NAND Vs. MADHO RAM BUDH RAM
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October 16, 1967 |
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RAMJAS Vs. GRAM PANCHAYAT M MAMAR KHERA
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May 5, 1967 |
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RANJIT SINGH Vs. GARJA SINGH
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May 15, 1967 |
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RATTAN CLOTH HOUSE Vs. COMMISSIONER OF INCOME TAX
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March 30, 1967 |
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RESHAM SINGH CLERK GOVT, HIGHER SECONDARY SCHOOL Vs. STATE OF PUNJAB AND ORS.
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October 4, 1967 |
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ROMESH PAUL Vs. STATE
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January 2, 1967 |
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ROOP LAL MEHTA Vs. DHAN SINGH
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May 17, 1967 |
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RULUA RAM AND ANOTHER Vs. PUNJAB STATE AND OTHERS
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February 21, 1967 |
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RUP RAM Vs. FINANCIAL COMMISSIONER AND NEMI CHAND
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February 17, 1967 |
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S GURDIAL SINGH Vs. STATE OF PUNJAB
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May 25, 1967 |
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S KASHMIRA SINGH AND ANOTHER Vs. JULLUNDUR CENTRAL COOPERATIVE BANK AND OTHERS
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March 29, 1967 |
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S MOHINDER SINGH Vs. HARCHARAN SINGH AND OTHERS
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September 1, 1967 |
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S SHER SINGH S/O S HUKAM SINGH Vs. RAGHU PATI KAPUR
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April 3, 1967 |
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S UJJAL SINGH Vs. EXCISE AND TAXATION OFFICER
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March 29, 1967 |
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S UMRAO SINGH Vs. DARBARA SINGH
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September 19, 1967 |
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S. MANGAL SINGH Vs. THE PUNJAB STATE AND OTHERS
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October 11, 1967 |
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SADHA SINGH LAMBARDAR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
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August 16, 1967 |
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SADHU RAM AND ORS. Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
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July 18, 1967 |
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SADHU SINGH Vs. PUNJAB ROADWAYS AMBALA CITY
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September 27, 1967 |
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SAHELA RAM SON OF CH DHAN SINGH Vs. STATE OF PUNJAB
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May 26, 1967 |
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SAHI RAM Vs. FINANCIAL COMMISSIONER
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April 23, 1967 |
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SAHIB SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
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May 19, 1967 |
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SAIN DASS Vs. CH. NEBHA RAM AND OTHERS
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November 24, 1967 |
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SAJJAN SINGH Vs. COMMISSIONER
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November 3, 1967 |
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SAMBHU NATH AND SONS LTD. AMRITSAR Vs. STATE OF PUNJAB THROUGH SECRETARY LABOUR DEPT. AND OTHERS
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September 14, 1967 |
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SAMPURAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS
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January 4, 1967 |
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SANTOKH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
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December 7, 1967 |
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SANTOKH SINGH BHONDI, EX-CLERK, DEPUTY COMMISSIONERS OFFICE JULUNDUR Vs. STATE OF PUNJAB
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March 7, 1967 |
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SARDARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
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August 4, 1967 |
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SARLA DERI AND ORS. Vs. SHARFI DEVI AGGARWAL AND ORS.
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October 17, 1967 |
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SARLA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
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March 21, 1967 |
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SAT PAL L RAMESHWAR DIAL Vs. BUDHA LALJI
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February 1, 1967 |
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SATINDER MOHAN MEHTA Vs. PUNJAB UNIVERSITY
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January 6, 1967 |
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SAVTANTAR KUMAR MALHOTRA Vs. THE VICE-CHANCELLOR, UNIVERSITY AND ORS.
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January 31, 1967 |
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SAWARN SINGH Vs. STATE OF PUNJAB
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September 14, 1967 |
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SEWA SING Vs. STATE OF PUNJAB
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November 6, 1967 |
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SEWAJI AND ANR. Vs. GURDIAL KAUR
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January 12, 1967 |
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SHAMSHUDDIN Vs. MANSHA SINGH GANGA SINGH
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May 11, 1967 |
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SHANKAR LAL AND OTHERS Vs. LAKHBIR SINGH AND OTHERS
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November 13, 1967 |
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SHANKAR SINGH Vs. CHANAN SINGH
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December 15, 1967 |
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SHIAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
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October 28, 1967 |
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SHIV CHARAN DASS AND ORS. Vs. THE AMRITSAR IMPROVEMENT TRUST AND ANR.
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March 13, 1967 |
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SHRI INDER SINGH Vs. STATE OF PUNJAB AND HARYANA
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October 4, 1967 |
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SITA RAM Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
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October 10, 1967 |
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SMT. GURDEV KAUR Vs. STATE
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October 24, 1967 |
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SMT. LABH KAUR Vs. UNION OF INDIA AND OTHERS
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April 15, 1967 |
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SMT. MOHINDER KAUR AND ANOTHER Vs. JATINDER SINGH AND ANOTHER
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November 8, 1967 |
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SMT. SODHAN DEVI AND OTHERS Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
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December 1, 1967 |
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SODAGAR SINGH Vs. SHAM KAUR
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October 4, 1967 |
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SODAGAR SINGH Vs. SHAM KAUR
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October 10, 1967 |
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SOHAN SINGH Vs. UDHO RAM AND ORS.
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January 23, 1967 |
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SOHAN SINGH BAWA Vs. STATE OF HARYANA AND ANOTHER
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September 27, 1967 |
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STATE Vs. SHRIMATI KARTAR DEVI AND ANOTHER
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October 19, 1967 |
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STATE Vs. DARSHAN SINGH GOBIND SINGH
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April 6, 1967 |
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STATE Vs. CHUNI LAL VOHARA
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October 27, 1967 |
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STATE Vs. JAGRUP SINGH AND ANR.
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April 12, 1967 |
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STATE BANK OF INDIA Vs. CONTROLLER OF ESTATE DUTY
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November 28, 1967 |
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STATE OF PUNJAB Vs. GIANI BIR SINGH
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March 13, 1967 |
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STATE OF PUNJAB Vs. S BHAGWAN SINGH GREWAL
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March 16, 1967 |
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STATE OF PUNJAB Vs. ANAND SARUP SINGH
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May 8, 1967 |
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STATE OF PUNJAB Vs. ASSOCIATED HOTELS OF INDIA LTD
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May 8, 1967 |
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STATE OF PUNJAB Vs. SEWAK HOTEL
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October 19, 1967 |
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STATE OF PUNJAB Vs. NIRANJAN SINGH
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November 20, 1967 |
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SUBEDAR SAMANDAR SINGH Vs. STATE OF PUNJAB
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March 28, 1967 |
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SUHAG WANTI Vs. SODHAN
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February 20, 1967 |
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SUJAN SINGH MATU RAM Vs. STATE OF HARYANA
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February 8, 1967 |
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SUKHNANDAN SINGH AND OTHERS Vs. JAMIAT SINGH AND OTHERS
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October 17, 1967 |
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SURAIN SINGH Vs. DR. BHAGAT SINGH AND ORS.
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July 17, 1967 |
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SURAIN SINGH Vs. SHRIMATI BALWANT KAUR
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July 31, 1967 |
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SURAJ MAL Vs. CHAHAT
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March 17, 1967 |
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SURINDER KAUR Vs. MOHINDER SINGH
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July 13, 1967 |
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SURJA DEVI Vs. FINANCIAL COMMISSIONER
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February 14, 1967 |
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SURJAN SINGH Vs. SUB DIVISIONAL MAGISTRATE ZIRA AND OTHERS
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July 21, 1967 |
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SURJAN SINGH Vs. HARCHARAN SINGH
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February 8, 1967 |
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SURJIT INDER SINGH SIBIA Vs. SPECIAL COLLECTOR
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March 28, 1967 |
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TARA SINGH Vs. SMT. CHARAN KAUR AND OTHERS
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November 7, 1967 |
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TEK CHAND Vs. STATE OF HARYANA AND ORS.
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October 26, 1967 |
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TEK CHAND CHOPRA Vs. STATE OF PUNJAB
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April 20, 1967 |
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TEK CHAND PREEMPTOR Vs. SAIN DASS AND OTHERS
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August 2, 1967 |
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THAMBU DEVI RAM Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS HISSAR
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September 13, 1967 |
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THE FAZILKA ELECTRIC SUPPLY COMPANY LTD. Vs. THE PUNJAB STATE AND ANOTHER
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December 19, 1967 |
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THE GRAM PANCHAYAT KAMALPUR Vs. THE DEPUTY COMMISSIONER, DISTRICT JIND AND OTHERS
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December 15, 1967 |
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THE MANSA ROADWAYS (PRIVATE) LIMITED Vs. THE STATE OF HARYANA AND ORS.
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December 8, 1967 |
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THE PANCHAYAT SAMITI, MAJITHA BLOCK Vs. STATE OF PUNJAB AND ANR.
|
July 28, 1967 |
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THE PUNJAB STATE Vs. JHANDU LAL AND ORS.
|
January 13, 1967 |
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THE STATE OF HARYANA Vs. SHAMSHER JANG SHUKLA
|
December 14, 1967 |
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THE UNION OF INDIA (UOI) Vs. SHEELA DEVI AND ANR.
|
March 14, 1967 |
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TIRLOCHAN SINGH Vs. KARNAIL SINGH
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December 12, 1967 |
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TIRLOCHAN SINGH Vs. KARNAIL SINGH
|
November 14, 1967 |
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TRILOKI NATH Vs. FIRM HINDU JOINT FAMILY TARA CHAND, AVADH BEHARI AND ORS.
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March 24, 1967 |
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UJAGAR SINGH Vs. HARBANS SINGH AND OTHERS
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August 31, 1967 |
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UJJAGAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 1967 |
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UNION OF INDIA Vs. OM PARKASH GUPTA
|
April 26, 1967 |
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UNION OF INDIA Vs. HARI RAM MURARI MAL
|
September 29, 1967 |
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UNION OF INDIA Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD
|
February 21, 1967 |
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UNION OF INDIA Vs. KARTAR SINGH
|
February 23, 1967 |
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UNION OF INDIA Vs. HINDU UNDIVIDED FAMILY BUSINESS RAM LAL MANSUKH RAI AND ANOTHER
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July 25, 1967 |
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UNION OF INDIA AND OTHERS Vs. SANTOKH SINGH AND ANOTHER
|
April 11, 1967 |
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UNIQUE MOTOR AND GENERAL INSURANCE CO LTD Vs. KRISHNA KISHORI
|
October 20, 1967 |
|
VEENA KUMARI KOHLI Vs. PUNJAB ROADWAYS AND ORS.
|
May 8, 1967 |
|
WALI MOHD Vs. STATE
|
November 21, 1967 |
|
WARYAM SINGH Vs. STATE OF PUNJAB
|
July 21, 1967 |
LOGIN