|
A Vs. B
|
March 8, 1966 |
|
A D M STORES Vs. COMMISSIONER OF SALES TAX
|
April 19, 1966 |
|
A.A. ARTHUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 11, 1966 |
|
ABDUL SALAM Vs. AHMAD DIN
|
May 19, 1966 |
|
AGDI Vs. MAMO MINOR DAUGHTER OF CHANAN SINGH
|
November 22, 1966 |
|
AGGARWAL WOOL AND THREAD CO Vs. SALES TAX OFFICER AND ASSESSING AUTHORITY
|
January 20, 1966 |
|
AHMAD DIN Vs. ABDUL SALEM
|
May 19, 1966 |
|
AMAR KAUR Vs. JOGINDER KAUR
|
December 1, 1966 |
|
AMAR NATH Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 1966 |
|
AMAR NATH Vs. BHAGWAN DAS AND ORS.
|
July 27, 1966 |
|
AMAR NATH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 14, 1966 |
|
AMAR NATH GAUTAM Vs. THE STATE AND ANOTHER
|
May 3, 1966 |
|
AMAR NATH GUPTA Vs. GENERAL MANAGER NORTHERN RAILWAY
|
January 27, 1966 |
|
AMAR SINGH Vs. STATE OF PUNJAB AND ANR.
|
October 4, 1966 |
|
AMAR SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB AND OTHERS
|
December 8, 1966 |
|
AMERICAN FURNISHING HOUSE Vs. UDAI RAM BHURGI
|
February 14, 1966 |
|
AMOLAK RAJ Vs. FINANCIAL COMMISSIONER
|
September 6, 1966 |
|
AMRITSAR TEXTILE CLERKS ASSOCIATION Vs. STATE OF PUNJAB
|
September 16, 1966 |
|
ARJAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
March 25, 1966 |
|
ASHOK KUMAR AND OTHERS Vs. THE FINANCIAL COMMISSIONER REVENUE, PUNJAB AND ANOTHER
|
February 17, 1966 |
|
ASSOCIATED HOTELS OF INDIA Vs. EXCISE AND TAXATION OFFICER
|
January 14, 1966 |
|
ATMA RAM S/O TILAK RAM Vs. STATE
|
December 15, 1966 |
|
ATMA SINGH Vs. WARYAM SINGH AND ORS.
|
May 2, 1966 |
|
ATTAR SINGH Vs. STATE OF PUNJAB
|
August 18, 1966 |
|
ATTAR SINGH AND ANOTHER Vs. BHAIK CHAND AND ANOTHER
|
April 19, 1966 |
|
B K BAJAJ Vs. STATE OF PUNJAB
|
August 18, 1966 |
|
B L TRIKHA Vs. FRANK PAUL AND OTHERS
|
May 6, 1966 |
|
B.R. SAWHNEY Vs. STATE
|
August 26, 1966 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
August 9, 1966 |
|
BACHAN KAUR Vs. BISHNI AND ORS.
|
May 16, 1966 |
|
BAIJ NATH Vs. F. MONGA LAL MURARI LAL
|
April 26, 1966 |
|
BAJRANG SINGH Vs. RAM KISHAN
|
September 14, 1966 |
|
BAKKAR SINGH AND ANR. Vs. BAGGU SINGH AND ORS.
|
February 28, 1966 |
|
BAKSHISH SINGH AND OTHERS Vs. BALWANT SINGH AND OTHERS
|
February 4, 1966 |
|
BALBIR SINGH INDER SINGH Vs. SIKH GURDWARAS JUDICIAL COMMISSION
|
November 25, 1966 |
|
BALIMAL NAWAL KISHORE Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1966 |
|
BALWANT SINGH Vs. MIT SINGH AND OTHERS
|
April 19, 1966 |
|
BALWANT SINGH DHARAM SINGH Vs. SODHI LAL SINGH
|
January 18, 1966 |
|
BANSI Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
May 3, 1966 |
|
BANTA SINGH SHIAN SINGH Vs. GURBUX SINGH GURDIT SINGH
|
October 27, 1966 |
|
BAR ASSOCIATION CANTEEN Vs. CHIEF COMMISSIONER
|
January 28, 1966 |
|
BARKAT RAM Vs. UNION OF INDIA
|
April 26, 1966 |
|
BASANT KAUR Vs. TEJ KAUR
|
November 3, 1966 |
|
BAWA KULDIP SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 18, 1966 |
|
BEANT SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
August 25, 1966 |
|
BEG RAJ AND ANOTHER Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS CHANDIGARH AND OTHERS
|
January 3, 1966 |
|
BEHARI LAL RAM CHARAN Vs. KARAM CHAND SAHNI
|
September 15, 1966 |
|
BHAG SINGH Vs. SURJAN SINGH
|
March 15, 1966 |
|
BHAG SINGH Vs. STATE OF PUNJAB
|
July 28, 1966 |
|
BHAGWAN DAS AND ANOTHER Vs. STATE
|
October 6, 1966 |
|
BHAGWAN DASS Vs. APPELLATE OFFICER
|
April 4, 1966 |
|
BHAGWAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB JULLUNDUR
|
December 14, 1966 |
|
BHAJAN LAL Vs. FINANCIAL COMMISSIONER
|
October 28, 1966 |
|
BHAJAN SINGH Vs. BAHAL SINGH, SUPERINTENDENT OF POLICE
|
December 13, 1966 |
|
BHARAT INDU Vs. THE PUNJAB UNIVERSITY AND ANR.
|
October 27, 1966 |
|
BHARAT MOTOR COMPANY Vs. ASSESSING AUTHORITY
|
January 18, 1966 |
|
BHOLA RAM Vs. BAKHTAWAR AND ANOTHER
|
May 4, 1966 |
|
BHUPINDER SINGH Vs. COMMISSIONER JULLUNDUR DIVISION, JULLUNDUR AND ANOTHER
|
May 16, 1966 |
|
BIHARI LAL Vs. JANGIR SINGH
|
February 9, 1966 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. LABOUR COURT
|
February 15, 1966 |
|
BIRU RAM Vs. ISHAR SINGH
|
December 20, 1966 |
|
BISHAN SINGH Vs. AMBA DATT AND OTHERS
|
October 7, 1966 |
|
BRIJ LAL AND ORS. Vs. RAJ KUMAR AND ORS.
|
May 4, 1966 |
|
BRIJ MOHAN Vs. SHRIMATI SARLA DEVI
|
May 12, 1966 |
|
BUDH RAM Vs. PURAN DASS
|
March 24, 1966 |
|
BUDH RAM NARAIN DASS Vs. STATE OF PUNJAB
|
January 18, 1966 |
|
BUDH SINGH ALIAS NACHHATAR SINGH AND OTHERS Vs. GURDEV KAUR AND OTHERS
|
April 15, 1966 |
|
CHAMAN LAL CHOPRA Vs. MULAKH RAJ PAWA
|
May 6, 1966 |
|
CHANAN DASS Vs. UNION OF INDIA (UOI) AND ORS.
|
September 26, 1966 |
|
CHANDRA DATT Vs. AMAR NATH JOLLY AND ORS.
|
January 4, 1966 |
|
CHANDRA PRAKASH AGARWALA Vs. S.G. BOSE MULLICK AND ANR.
|
April 22, 1966 |
|
CHARANJI LAL Vs. LAJJA RAM AND ORS.
|
May 26, 1966 |
|
CHATTAR SINGH AND OTHERS Vs. KHETU AND ANOTHER
|
May 2, 1966 |
|
CHETTAN KAUR Vs. MOHAN DASS
|
January 14, 1966 |
|
CHHINDO Vs. MELA SINGH AND ORS.
|
September 2, 1966 |
|
CHHUTMAL AND OTHERS Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND OTHERS
|
July 19, 1966 |
|
CHIEF COMMISSIONER Vs. MADAN ENGINEERING TOOL PRODUCTS
|
April 29, 1966 |
|
CHIRANJI LAL AND BROS Vs. STATE OF DELHI
|
February 23, 1966 |
|
CHUNI LAL Vs. STATE OF PUNJAB AND ORS.
|
September 2, 1966 |
|
COMMISSIONER OF INCOME TAX Vs. ICE SUPPLIERS CORPORATION
|
April 18, 1966 |
|
COMMISSIONER OF INCOME TAX Vs. PURI D D
|
April 20, 1966 |
|
D A V COLLEGE HOSHIARPUR SOCIETY Vs. SARVADA NAND ANGLO SANSKRIT HIGHER SECONDARY SCHOOL
|
February 23, 1966 |
|
D L F HOUSING AND CONSTRUCTION P Vs. UNION OF INDIA
|
October 18, 1966 |
|
D R KUMTHEKAR Vs. STATE
|
August 25, 1966 |
|
DALJIT SINGH Vs. SMT. SHAMSHER KAUR
|
July 29, 1966 |
|
DARSHAN SINGH CHAWLA Vs. INCOME TAX OFFICER AND ORS.
|
August 12, 1966 |
|
DAULAT RAM Vs. SURINDER KUMAR
|
February 23, 1966 |
|
DAULAT RAM AND OTHERS Vs. DEPUTY CUSTODIAN GENERAL, EVACUEE PROPERTY, NEW DELHI AND OTHERS
|
February 3, 1966 |
|
DAYAL KRISHNAN Vs. ASSESSING AUTHORITY-CUM-EXCISE AND TAXATION OFFICER
|
March 22, 1966 |
|
DEEP KAUR Vs. STATE OF PUNJAB
|
July 20, 1966 |
|
DELHI BEOPAR MANDAL Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1966 |
|
DELHI CLOTH AND GENERAL MILLS CO. LTD. AND ANR. Vs. DELHI MUNICIPAL CORPORATION OF DELHI AND ANR.
|
March 24, 1966 |
|
DEVINDER KUMAR Vs. CHATRO DEVI
|
March 14, 1966 |
|
DHARAM PAUL AGGARWAL AND ANR. Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
March 23, 1966 |
|
DHARAM VIR Vs. JAGAN NATH
|
August 4, 1966 |
|
DHAUNKAL Vs. STATE OF PUNJAB AND OTHERS
|
May 19, 1966 |
|
DIAL CHAND Vs. MAHANT KAPUR CHAND
|
December 20, 1966 |
|
DILBARA SINGH Vs. COLLECTOR AGRARIAN REFORMS BARNALA
|
December 13, 1966 |
|
DIN DAYAL Vs. THE STATE OF PUNJAB AND OTHERS
|
August 24, 1966 |
|
DIN DAYAL Vs. STATE OF PUNJAB
|
March 23, 1966 |
|
DR. BOOL CHAND Vs. THE CHANCELLOR, KURUKSHETRA UNIVERSITY
|
October 19, 1966 |
|
DR. MAHARAJ KRISHNA CHOPRA AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
February 15, 1966 |
|
DR. MEHAR CHAND SAREWAL Vs. THE STATE OF PUNJAB
|
May 18, 1966 |
|
DULA SINGH Vs. STATE OF PUNJAB
|
August 4, 1966 |
|
DURGA PARSHAD Vs. BHAGWAN DEVI
|
August 5, 1966 |
|
FIRST NATIONAL BANK Vs. SHRI DEVI DAYAL
|
February 25, 1966 |
|
GAINDA RAM SADA RAM Vs. VISHNU DIGAMBAR
|
November 30, 1966 |
|
GOODLASS NEROLAC PAINTS PRIVATE LTD Vs. CHIEF COMMISSIONER
|
May 27, 1966 |
|
GOPAL KARAMCHARI UNION Vs. STATE OF PUNJAB
|
March 8, 1966 |
|
GOPI LAL Vs. C I T DELHI AND RAJASTHAN
|
October 10, 1966 |
|
GORA Vs. BIR BHAN SINGH AND OTHERS
|
August 11, 1966 |
|
GOVAN AND CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1966 |
|
GOVERDHAN DASS Vs. AMRITSAR IMPROVEMENT TRUST, AMRITSAR
|
December 12, 1966 |
|
GRAM PANCHAYAT MAUZA NANGLAN Vs. NAGINA SINGH AND ORS.
|
December 2, 1966 |
|
GULAB RAI PURSHOTAM DAS KOHALI Vs. CHIEF COMMISSIONER DELHI ADMINISTRATION
|
April 22, 1966 |
|
GULZARI LAL Vs. DEWAN CHAND
|
March 16, 1966 |
|
GURANDITTA AND ANOTHER Vs. STATE
|
September 13, 1966 |
|
GURBACHAN KAUR AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
|
May 13, 1966 |
|
GURCHARAN SINGH Vs. FINANCIAL COMMISSIONER
|
August 26, 1966 |
|
GURDIAL KAUR Vs. MUKAND SINGH
|
May 3, 1966 |
|
GURDIT SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 27, 1966 |
|
GURGAON DISTRICT EX-SERVICEMEN MOTOR TRANSPORT COOPERATIVE Vs. NAWAL SINGH
|
August 30, 1966 |
|
GURU NANAK FLOUR & OIL MILLS Vs. THE STATE OF PUNJAB AND ANOTHER
|
January 21, 1966 |
|
H M DHILLON Vs. STATE OF PUNJAB AND ANOTHER
|
May 12, 1966 |
|
HANS RAJ Vs. STATE OF PUNJAB
|
August 18, 1966 |
|
HARBHAJ Vs. MOHAR SINGH
|
April 1, 1966 |
|
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 1966 |
|
HARI KISHAN AND ORS. Vs. MST. GAINDI AND ORS.
|
February 2, 1966 |
|
HARI KRISHAN SHARMA Vs. THE SUB-DIVISIONAL OFFICER (LICENSING AUTHORITY) AND ANR.
|
October 4, 1966 |
|
HARI MAL DHARAM VIR Vs. R N GUPTA SALES TAX OFFICER
|
July 20, 1966 |
|
HARI RAM Vs. BANWARI LAL
|
June 30, 1966 |
|
HARI RAM JAGGI Vs. DES RAJ SETHI
|
March 25, 1966 |
|
HARI SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
May 17, 1966 |
|
HARI SINGH ZAILDAR AND ORS. Vs. THE MILITARY ESTATE OFFICER AND ANR.
|
September 5, 1966 |
|
HARINDAR SINGH BAHADUR OF FARIDKOT RAJA SIR Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1966 |
|
HARJIT SINGH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
November 23, 1966 |
|
HARNEK SINGH Vs. COMMISSIONER
|
December 23, 1966 |
|
HIRALAL-MAHABIR PERSHAD Vs. MUTSADDILAL-JUGAL KISHORE
|
May 3, 1966 |
|
HOSHIAR SINGH AND OTHERS Vs. MST. BHURU AND ANOTHER
|
March 22, 1966 |
|
HUKAM CHAND ULFATRAI Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1966 |
|
IDEAL CHARITABLE HOSPITAL TRUST Vs. MADAN GOPAL
|
March 22, 1966 |
|
IDEAL CHARITABLE HOSPITAL TRUST Vs. MADAN GOPAL
|
May 25, 1966 |
|
INDER SINGH Vs. STATE
|
October 4, 1966 |
|
INDERJIT SINGH Vs. STATE OF PUNJAB
|
March 24, 1966 |
|
ISHAR DAS SAHNI AND BROTHERS Vs. UNION OF INDIA (UOI) AND ORS.
|
September 1, 1966 |
|
ISHAR DASS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 10, 1966 |
|
ISHAR DASS Vs. ARJAN SINGH AND OTHERS
|
March 29, 1966 |
|
ISHAR SINGH Vs. STATE OF PUNJAB
|
September 13, 1966 |
|
JAGAT RAM Vs. GURBAKSH LAL
|
September 29, 1966 |
|
JAGAT SINGH Vs. SADHU SINGH
|
May 20, 1966 |
|
JAGIR SINGH AND OTHERS Vs. DALBARA SINGH AND ANOTHER
|
April 21, 1966 |
|
JAGJIT SINGH Vs. STATE OF PUNJAB
|
November 23, 1966 |
|
JAGMOHAN LAL Vs. STATE OF PUNJAB
|
August 18, 1966 |
|
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
September 9, 1966 |
|
JAGTAR SINGH Vs. HARDIP KAUR ALIAS GURNAM KAUR
|
January 4, 1966 |
|
JAI KRISHNA DAS Vs. BABU RAM
|
October 24, 1966 |
|
JAI NARAIN Vs. RETURNING OFFICER
|
February 7, 1966 |
|
JAMIL AHMAD Vs. BHARAT BHUSAN SIBAL
|
October 19, 1966 |
|
JANARDAN MISRA Vs. P N THAPER
|
October 3, 1966 |
|
JAS RAM Vs. FINANCIAL COMMISSIONER AND OTHERS
|
May 10, 1966 |
|
JASWANT AND ANOTHER Vs. STATE AND ANOTHER
|
February 23, 1966 |
|
JASWANT LAL AND OTHERS Vs. SUPERINTENDING ENGINEER, WESTERN JUMNA CANAL, KOHTAK AND OTHERS
|
September 1, 1966 |
|
JASWANT RAI Vs. STATE OF PUNJAB
|
November 4, 1966 |
|
JASWANT SINGH Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
December 5, 1966 |
|
JASWANT SINGH Vs. PRITAM KAUR
|
September 19, 1966 |
|
JASWANT SINGH Vs. PRITAM KAUR
|
August 23, 1966 |
|
JATINDRA SARUP AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 5, 1966 |
|
JETHA NAND Vs. RAM CHANDER AND ANOTHER
|
January 18, 1966 |
|
JIT SINGH Vs. CHANAN SINGH
|
March 28, 1966 |
|
JIWA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 1966 |
|
JIWAN RAM AND ANOTHER Vs. BAWA HARI DASS
|
February 2, 1966 |
|
JOGINDER SINGH Vs. HIMACHAL GOVERNMENT TRANSPORT
|
January 18, 1966 |
|
JOGINDER SINGH AND OTHERS Vs. SHER SINGH
|
November 11, 1966 |
|
JOGINDER SINGH BALI Vs. STATE
|
January 4, 1966 |
|
JOHN LEE Vs. CHIEF COMMISSIONER
|
May 18, 1966 |
|
JOT RAM Vs. SHRI A.L. FLETCHER AND OTHERS
|
May 19, 1966 |
|
JUG LAL Vs. STATE
|
November 17, 1966 |
|
JUGINDER NURSERY Vs. COMMISSIONER OF SALES TAX
|
April 7, 1966 |
|
JUGRAJ SINGH Vs. JASWANT SINGH
|
December 14, 1966 |
|
JUPITER GENERAL INSURANCE CO. LTD. AND ANR. Vs. GURCHARAN SINGH AND ORS.
|
July 19, 1966 |
|
K C AGGARWAL Vs. STATE
|
January 7, 1966 |
|
K K JAGGIA Vs. STATE OF PUNJAB
|
September 28, 1966 |
|
K R ERRY Vs. STATE OF PUNJAB
|
October 25, 1966 |
|
K S SAINI Vs. UNION OF INDIA
|
October 19, 1966 |
|
KAHAN SINGH Vs. GURDEV SINGH AND ORS.
|
April 21, 1966 |
|
KAHLA SINGH AND ORS. Vs. RAJINDER SINGH AND ORS.
|
April 21, 1966 |
|
KALI RAM Vs. THE STATE OF PUNJAB AND ANR.
|
September 23, 1966 |
|
KALYAN SINGH Vs. STATE OF PUNJAB AND ANR.
|
November 22, 1966 |
|
KAMAL DEVI Vs. DEEP CHAND
|
May 20, 1966 |
|
KANSHI RAM Vs. STATE OF PUNJAB
|
November 10, 1966 |
|
KANSHI RAM AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 1966 |
|
KANWAR BEHARI Vs. VINDHYA DEVI
|
February 25, 1966 |
|
KAPUR CHAND JAIN AND OTHERS Vs. JAI BHAGWAN GUPTA AND OTHERS
|
April 27, 1966 |
|
KARAM CHAND THAKAR DASS Vs. UNION OF INDIA
|
January 27, 1966 |
|
KARAM SINGH Vs. FINANCIAL COMMISSIONER
|
April 29, 1966 |
|
KARAM SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 7, 1966 |
|
KARNAIL SINGH Vs. MAGISTRATE, 1ST CLASS AND ORS.
|
August 25, 1966 |
|
KARNAIL SINGH Vs. THE STATE
|
May 5, 1966 |
|
KARNAIL SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
August 8, 1966 |
|
KARTAR SINGH Vs. GHUKAR SINGH AND. ORS.
|
December 12, 1966 |
|
KARTAR SINGH Vs. SULTAN SINGH PARTAP SINGH
|
August 12, 1966 |
|
KARTAR SINGH AND ANOTHER Vs. BHAG SINGH
|
April 27, 1966 |
|
KASHMIR SINGH Vs. DEPUTY COMMISSIONER AND OTHERS
|
October 4, 1966 |
|
KEWAL KRISHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 31, 1966 |
|
KHAN CHAND TILOKA RAM Vs. STATE OF PUNJAB
|
March 24, 1966 |
|
KHUSHI RAM Vs. JASWANT RAJ AND ORS.
|
August 10, 1966 |
|
KHUSHI RAM Vs. THE STATE OF PUNJAB AND ANOTHER
|
March 4, 1966 |
|
KIRPAL SINGH Vs. THE CENTRAL GOVERNMENT AND ORS.
|
December 23, 1966 |
|
KISHAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
December 16, 1966 |
|
KISHNA MATU RAM Vs. STATE
|
December 6, 1966 |
|
KISHORE CHAND Vs. DHARAM PAL
|
August 25, 1966 |
|
KULDIP LAL BHANDARI AND ORS. Vs. UMED SINGH AND ORS.
|
February 8, 1966 |
|
KULU VALLEY TRANSPORT CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1966 |
|
L.D. JAIN Vs. GENERAL MANAGER, GOVERNMENT OF INDIA PRESS AND ORS.
|
March 16, 1966 |
|
LACHHMAN SINGH Vs. BASANTA
|
May 16, 1966 |
|
LACHMAN DASS Vs. SATYA PAL
|
March 23, 1966 |
|
LACHMAN DASS Vs. SHIVESHWARKAR
|
July 22, 1966 |
|
LAKHA Vs. H B LAL
|
April 6, 1966 |
|
LAKSHMI NARAYAN PUBLIC CHARITY TRUST Vs. V R TUTEJA TAX RECOVERY OFFICER
|
February 22, 1966 |
|
LAND ACQUISITION COLLECTOR IRRIGATION BRANCH LUDHIANA Vs. WAZIR SINGH KARTAR SINGH
|
April 28, 1966 |
|
LAWRANCE Vs. DISTRICT MAGISTRATE
|
January 7, 1966 |
|
LEKH RAJ BOWRY AND OTHERS Vs. THE PUNJAB STATE AND ANOTHER
|
March 16, 1966 |
|
LILA RAM Vs. MOHAR CHAND
|
July 13, 1966 |
|
LUXMI BAI Vs. SITA BAI
|
May 4, 1966 |
|
M.S. MONGIA Vs. UNION OF INDIA AND ANOTHER
|
May 2, 1966 |
|
MADAN LAL Vs. UNION OF INDIA
|
November 11, 1966 |
|
MADAN LAL KAPUR Vs. NAND SINGH
|
August 19, 1966 |
|
MADAN MOHAN Vs. DISTRICT EXCISE AND TAXATION OFFICER AND ASSESSING AUTHORITY
|
April 29, 1966 |
|
MADAN MOHAN KOHLI Vs. SARLA KOHLI
|
March 14, 1966 |
|
MADHO RAM Vs. BRIJ LAL SHARMA
|
August 4, 1966 |
|
MAHANT SOM DASS Vs. STATE OF PUNJAB
|
March 8, 1966 |
|
MAHARAJA SUKHJIT SINGH AND OTHERS Vs. DIAL SINGH AND OTHERS
|
December 13, 1966 |
|
MALIK LAH LABHU MASIH Vs. FINANCIAL COMMISSIONER PUNJAB
|
August 30, 1966 |
|
MAN SINGH Vs. TELU
|
November 8, 1966 |
|
MANAGEMENT OF THE KARNAL DISTILLERY CO Vs. WORKMEN OF KARNAL DISTILLERY CO LTD
|
July 12, 1966 |
|
MATA RAM Vs. PHOOL CHAND
|
January 17, 1966 |
|
MAYA RAM AND ORS. Vs. SATNAM SINGH AND ANR.
|
April 4, 1966 |
|
MEHAR SINGH Vs. THE ADMINISTRATOR, UNION TERRITORY OF DELHI AND ANR.
|
September 5, 1966 |
|
MEHAR SINGH PARTAP SINGH Vs. THE ASSESSING AUTHORITY AND ANR.
|
January 18, 1966 |
|
MESSRS RAGHBIR CHAND PAT RAM Vs. THE PUNJAB STATE AND OTHERS
|
April 20, 1966 |
|
MILKHA SINGH AND ORS. Vs. MAHARAJ KISHAN KESAR
|
April 4, 1966 |
|
MOHAMMAD IBRAHIM Vs. UNION OF INDIA
|
April 7, 1966 |
|
MOHAMMED IBRAHIM FEROZI Vs. SHAFQAN
|
January 31, 1966 |
|
MOHAN SINGH AND ORS. Vs. THE DIVISIONAL CANAL OFFICER AND ORS.
|
November 25, 1966 |
|
MOHD UMAR Vs. UNION OF INDIA
|
August 17, 1966 |
|
MOHINDER SINGH Vs. STATE
|
May 20, 1966 |
|
MOHINDER SINGH Vs. KEHR SINGH AND OTHERS
|
September 8, 1966 |
|
MOHINDRA SINGH Vs. STATE OF PUNJAB
|
December 9, 1966 |
|
MOHNI RAM AND OTHERS Vs. ROSHAN LAL AND ANOTHER
|
April 27, 1966 |
|
MST. SHUGNI Vs. BALDEV SINGH
|
September 2, 1966 |
|
MULA Vs. HAR NARAIN
|
March 8, 1966 |
|
MULLER AND PHIPPS INDIA PRIVATE LTD Vs. THEIR EMPLOYEES UNION
|
February 24, 1966 |
|
MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB
|
January 13, 1966 |
|
MUNICIPAL COMMITTEE, JAGADHARI Vs. THE STATE OF PUNJAB AND OTHERS
|
March 11, 1966 |
|
MUNICIPAL CORPORATION Vs. YOGESH VULK MADHOK AND ANR.
|
March 22, 1966 |
|
MUNICIPAL CORPORATION OF DELHI Vs. G.S. MUMICK
|
August 11, 1966 |
|
MUNICIPAL CORPORATION, DELHI Vs. AJUDHIA PARSHAD AND OTHERS
|
May 16, 1966 |
|
MURTI DEVI AND OTHERS Vs. BISHAN SINGH AND OTHERS
|
January 21, 1966 |
|
N K TEXTILE MILLS Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1966 |
|
N.C. MAITRA Vs. DESH BANDHU GUPTA AND ORS.
|
May 6, 1966 |
|
N.C. MALIK Vs. BHAI TRADERS AND FINANCIERS (P) LTD.
|
May 12, 1966 |
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NANAK CHAND AND ANR. Vs. NANGA
|
May 12, 1966 |
|
NAND LAL Vs. THE ESTATE OFFICER AND ORS.
|
August 3, 1966 |
|
NAND LAL NIRULA Vs. STATE OF PUNJAB AND ORS.
|
January 20, 1966 |
|
NAND NANDAN SARUP Vs. DIST MAGISTRATE
|
April 20, 1966 |
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NAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
April 22, 1966 |
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NAR SINGH MANSOOR SINGH Vs. STATE
|
March 17, 1966 |
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NATHU Vs. FINANCIAL COMMISSIONER PUNJAB
|
December 19, 1966 |
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NAZAR AND ORS. Vs. ADDITIONAL DIRECTOR, CONSOLIDATION AND ORS.
|
July 19, 1966 |
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NEOGY AND SONS Vs. THE UNION OF INDIA (UOI)
|
September 13, 1966 |
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NEW KHALSA ROADWAYS COMPANY PRIVATE LTD Vs. SARDARA SINGH
|
August 3, 1966 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
August 3, 1966 |
|
NIRBHAI SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
March 23, 1966 |
|
NIRMALA JOSHI Vs. LABOUR COURT
|
March 14, 1966 |
|
OM PARKASH Vs. STATE
|
March 10, 1966 |
|
OM PARKASH BHARDWAJ Vs. THE UNION OF INDIA (UOI)
|
July 25, 1966 |
|
OM PARKASH MONGIA Vs. LEKH RAJ AGGARWAL
|
February 1, 1966 |
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OM PARKASH RAJINDER KUMAR Vs. K K OPAL
|
October 10, 1966 |
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ONKAR NATH Vs. THE CENTRAL GOVERNMENT OF INDIA AND ORS.
|
November 9, 1966 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. GURDEV KAUR
|
May 12, 1966 |
|
P C GULATI Vs. LAJYA RAM KAPUR
|
April 20, 1966 |
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P C JAIRATH Vs. AMRIT JAIRATH
|
July 22, 1966 |
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PADAMJIT KUMAR Vs. RAJINDER SINGH GREWAL AND ORS.
|
January 3, 1966 |
|
PARAS NATH Vs. STATE
|
September 12, 1966 |
|
PARGAT SINGH Vs. JAL KAUR
|
December 16, 1966 |
|
PARJA RAM Vs. GANGA RAM
|
March 2, 1966 |
|
PARKASH KAUR Vs. FINANCIAL COMMISSIONER
|
October 5, 1966 |
|
PARTAP KAUR Vs. KISHNO
|
November 24, 1966 |
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PARVATI DEVI Vs. TIBBIA COLLEGE BOARD
|
January 4, 1966 |
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PAT RAM Vs. STATE OF PUNJAB AND ANOTHER
|
March 17, 1966 |
|
PERA RAM Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
March 10, 1966 |
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PHERU RAM AND ORS. Vs. CHIEF SETTLEMENT COMMISSIONER OF INDIA AND ORS.
|
March 4, 1966 |
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PIARA LAL AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
February 25, 1966 |
|
PIRTHI SINGH Vs. RAM SUKH
|
September 6, 1966 |
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PREM NATH Vs. COMMISSIONER OF INCOME-TAX
|
March 25, 1966 |
|
PREM PAL Vs. LAL SINGH
|
May 23, 1966 |
|
PREM PAYARI AGGARWAL Vs. PUNJAB STATE
|
February 16, 1966 |
|
PREM RAJ AND SONS Vs. SALES TAX OFFICER
|
May 5, 1966 |
|
PREMO Vs. TILAK RAJ
|
April 19, 1966 |
|
PRINCESS RUBY RAJIBER KAUR Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1966 |
|
PRITAM KAUR Vs. STATE OF PUNJAB
|
May 13, 1966 |
|
PRITAM SINGH Vs. LAL SINGH AND ANOTHER
|
April 4, 1966 |
|
PRITHVI CHAND CHANDU MAL Vs. UNION OF INDIA
|
April 21, 1966 |
|
PROF I D SINGH Vs. PRABHA SINGH
|
December 14, 1966 |
|
PT. VISHNU DATT Vs. JAI NARAIN AND ANR.
|
August 23, 1966 |
|
PUNJAB STATE Vs. RAM SINGH
|
November 23, 1966 |
|
PUNJAB STATE Vs. SUKH DEV SARUP GUPTA
|
April 6, 1966 |
|
PURAN SINGH Vs. FINANCIAL COMMISSIONER
|
May 31, 1966 |
|
R P KAPUR Vs. UNION OF INDIA
|
March 8, 1966 |
|
RAGHBIR SINGH Vs. THE ELECTION TRIBUNAL AND ANR.
|
December 19, 1966 |
|
RAJA RAM Vs. FINANCIAL COMMISSIONER PUNJAB
|
August 25, 1966 |
|
RAJA SIR HARINDER SINGH BRAS BANS BAHADUR Vs. WEALTH TAX OFFICER
|
December 23, 1966 |
|
RAJINDER KAUR AND ORS. Vs. PURAN CHAND AND ORS.
|
March 17, 1966 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
December 15, 1966 |
|
RAJINDER SINGH Vs. MANGE RAM AND ORS.
|
October 19, 1966 |
|
RAJINDER SINGH CHAUDARY AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 1966 |
|
RAM CHANDER Vs. SHAM LAL AND OTHERS
|
May 25, 1966 |
|
RAM CHANDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
November 15, 1966 |
|
RAM CHANDER SINGH Vs. STATE OF PUNJAB
|
August 26, 1966 |
|
RAM GOPAL MOLA RAM Vs. COMMISSIONER OF INCOME-TAX
|
February 17, 1966 |
|
RAM LAL JAGAN NATH Vs. PUNJAB STATE
|
March 4, 1966 |
|
RAM NARAIN Vs. STATE
|
September 21, 1966 |
|
RAM NARAIN Vs. STATE OF PUNJAB AND OTHERS
|
October 11, 1966 |
|
RAM NATH Vs. KANHYA LAL
|
May 16, 1966 |
|
RAM PARSHAD RESTOGI Vs. JAGDISH NARAIN
|
July 26, 1966 |
|
RAM PRASAD Vs. STATE OF DELHI
|
May 17, 1966 |
|
RAM RAKHI AND OTHERS Vs. KEHAR SINGH AND OTHERS
|
July 20, 1966 |
|
RAM SARUP Vs. GURDEV SINGH
|
March 4, 1966 |
|
RAMESH CHANDER GARG Vs. STATE OF PUNJAB
|
February 21, 1966 |
|
RAMESHWAR DASS RADHEY LAL Vs. STATE
|
April 15, 1966 |
|
RAMJI DASS Vs. STATE OF PUNJAB AND ORS.
|
July 26, 1966 |
|
RANBIR SINGH VIKHURAM Vs. STATE
|
February 2, 1966 |
|
RANIAN AND OTHERS Vs. BIR SINGH AND OTHERS
|
August 10, 1966 |
|
RANJIT SINGH Vs. COMMANDANT
|
December 23, 1966 |
|
RATTAN CHAND Vs. THE DEPUTY COMMISSIONER AND ANR.
|
July 21, 1966 |
|
RATTAN CHAND GOKAL CHAND Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 19, 1966 |
|
RATTI RAM Vs. THE STATE OF PUNJAB AND ORS.
|
May 12, 1966 |
|
RAVI PARKASH Vs. CHUNI LAL
|
December 8, 1966 |
|
RAWALPINDI THEATRES P LTD Vs. PATANJAL
|
August 17, 1966 |
|
REX HOSIERY FACTORY Vs. S K JAIN
|
March 22, 1966 |
|
RISAL SINGH Vs. CHANDGI RAM
|
February 14, 1966 |
|
RISAL SINGH Vs. STATE OF PUNJAB
|
March 2, 1966 |
|
ROOP LAL MEHRA Vs. KAMLA SONI
|
February 28, 1966 |
|
ROSHAN INDUSTRIES PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 23, 1966 |
|
ROSHAN LAL SHARMA Vs. UNION OF INDIA
|
September 20, 1966 |
|
ROSHAN SHARMA Vs. DWARKA DASS
|
April 7, 1966 |
|
RUDRA TALKIES Vs. PREM SAGAR AND CO
|
November 16, 1966 |
|
RULHU RAM DEWAT RAM Vs. THAN SINGH
|
April 27, 1966 |
|
RULIA RAM Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 1966 |
|
S B GURBAKSH SINGH Vs. SALES TAX OFFICER
|
April 29, 1966 |
|
S GURDIAL SINGH Vs. ABHEY DASS
|
October 28, 1966 |
|
S HARCHARAN SINGH AND OTHERS Vs. SHASHPAL SINGH AND OTHERS
|
January 3, 1966 |
|
S PASHAURI SINGH AND OTHERS Vs. PUNJAB STATE AND OTHERS
|
January 28, 1966 |
|
S RAJINDER PAL SINGH Vs. UNION OF INDIA
|
December 8, 1966 |
|
S. GOPAL Vs. THE STATE
|
September 14, 1966 |
|
S. HARBANS SINGH MANN Vs. STATE OF PUNJAB AND ANOTHER
|
May 4, 1966 |
|
SADHU RAM Vs. UDE RAM
|
March 21, 1966 |
|
SADHU RAM AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
March 4, 1966 |
|
SALIM AKHTAR MALIK Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
|
May 26, 1966 |
|
SANGRUR BUS SERVICE PRIVATE LTD Vs. STATE OF PUNJAB
|
December 2, 1966 |
|
SANT RAM AND ANOTHER Vs. GENERAL PUBLIC AND OTHERS
|
January 6, 1966 |
|
SANT RAM AND ANR. Vs. BOLA DEVI AND
|
January 6, 1966 |
|
SANT RAM CHOPRA AND OTHERS Vs. JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR AND OTHERS
|
May 26, 1966 |
|
SANTI Vs. PRITAM SINGH SARWAN SINGH
|
March 21, 1966 |
|
SANTOSH SINGH Vs. DALIP KAUR AND ORS.
|
December 16, 1966 |
|
SARDARA SINGH Vs. FINANCIAL COMMISSIONER
|
April 26, 1966 |
|
SARDOOL SINGH Vs. HARI SINGH
|
November 8, 1966 |
|
SARDOOL SINGH Vs. HARI SINGH
|
November 9, 1966 |
|
SARUP SINGH Vs. STATE
|
September 29, 1966 |
|
SARWAN SIMGH AND OTHERS Vs. SHRIMATI DHAN KAUR AND OTHERS
|
March 10, 1966 |
|
SAUDAGAR RAM Vs. FINANCIAL COMMISSIONER
|
October 7, 1966 |
|
SAWAN MAL AND OTHERS Vs. SMT. GITA DEVI AND OTHERS
|
February 28, 1966 |
|
SEWA SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 4, 1966 |
|
SHAKUNTLA Vs. PUNJAB STATE
|
July 27, 1966 |
|
SHAM LAL Vs. DIRECTOR MILITARY FARMS ARMY HEADQUARTERS NEW DELHI AND
|
May 17, 1966 |
|
SHAMBHU DAYAL GUPTA Vs. THE UNION OF INDIA (UOI) AND ANR.
|
March 2, 1966 |
|
SHARMA R L Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 23, 1966 |
|
SHER SINGH Vs. UNION OF INDIA
|
January 10, 1966 |
|
SHER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
January 28, 1966 |
|
SHIV CHARAN Vs. STATE OF PUNJAB AND ORS.
|
October 4, 1966 |
|
SHIV PARSHAD Vs. BRIJ LAL
|
February 25, 1966 |
|
SHRI GULZARI LAL BHARGAVA Vs. CHIEF COMMISSIONER DELHI
|
April 25, 1966 |
|
SHRI NARAIN SINGH Vs. STATE OF DELHI
|
October 19, 1966 |
|
SHRIMATI SANTOSH KAUR Vs. MEHAR SINGH
|
March 9, 1966 |
|
SHYAM SUNDER Vs. KHAN CHAND
|
January 19, 1966 |
|
SHYAM SUNDER Vs. BRIJ LAL CHAMAN LAL PURANI
|
September 6, 1966 |
|
SIDHU RAM BHOJA RAM Vs. SECRETARY RAILWAY BOARD MINISTRY OF RAILWAY
|
July 27, 1966 |
|
SIR SOBHA SINGH AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
May 17, 1966 |
|
SIR SOBHA SINGH AND SONS PRIVATE Vs. DELHI ADMINISTRATION
|
July 15, 1966 |
|
SOHAN LAL Vs. HARI SINGH AND OTHERS
|
September 14, 1966 |
|
SOHAN SINGH Vs. FAUJA SINGH AND OTHERS
|
March 2, 1966 |
|
SOHAN SINGH AND ORS. Vs. THE SUPERINTENDING ENGINEER AND ORS
|
April 21, 1966 |
|
SOM PARKASH AND ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
|
July 18, 1966 |
|
SPORTS CORNER Vs. PUNJAB STATE
|
November 1, 1966 |
|
SRI HARINDAR SINGH Vs. WEALTH TAX OFFICER A WARD BHATINDA
|
December 23, 1966 |
|
STATE Vs. KALI RAM NAND LAL
|
December 7, 1966 |
|
STATE BANK OF PATIALA Vs. UNION OF INDIA
|
January 14, 1966 |
|
STATE OF PUNJAB Vs. GHANSHYAM DASS MALHOTRA
|
March 14, 1966 |
|
STATE OF PUNJAB Vs. KRISHAN MURARI LAL
|
August 9, 1966 |
|
STATE OF PUNJAB Vs. KASHMIRI LAL
|
March 1, 1966 |
|
STATE OF PUNJAB Vs. JAGAN NATH CHHICHRA
|
November 11, 1966 |
|
STATE OF PUNJAB Vs. APPAR APAR SINGH
|
July 21, 1966 |
|
STATE OF PUNJAB Vs. PARSA SINGH TEJI
|
May 3, 1966 |
|
STATE OF PUNJAB Vs. SODHI SUKHDEV SINGH
|
December 9, 1966 |
|
SUBEDAR JIWAN SINGH Vs. RAM KISHAN AND OTHERS
|
February 10, 1966 |
|
SUNDER SINGH AND OTHERS Vs. GRAM PANCHAYAT OF MANKAN TEHSIL, NARAINGARH
|
February 4, 1966 |
|
SURAJ PARKASH Vs. THE STATE AND ANOTHER
|
March 16, 1966 |
|
SURAJ PRAKASH SAWHNEY Vs. BHAGAT RAM AND ANR.
|
January 20, 1966 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
April 19, 1966 |
|
SURINDER MOHAN Vs. PUNJAB UNIVERSITY
|
August 30, 1966 |
|
SURINDER SINGH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
March 14, 1966 |
|
SWAMI JAI RAM CHELA SARJU DAS Vs. HARI SINGH
|
May 26, 1966 |
|
TARA CHAND Vs. INCOME TAX OFFICER
|
April 27, 1966 |
|
TARA CHAND LAKHMICHAND Vs. VISHAN DASS ASA RAM
|
March 25, 1966 |
|
TARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 1966 |
|
THE CENTRAL BANK OF INDIA LTD. Vs. GOKAL CHAND
|
January 8, 1966 |
|
THE DELHI CLOTH AND GENERAL MILLS COMPANY LTD. Vs. THE MUNICIPAL CORPORATION OF DELHI AND ANR.
|
September 28, 1966 |
|
THE MUNICIPAL COMMITTEE Vs. THE STATE OF PUNJAB AND ORS.
|
July 20, 1966 |
|
THE STATE OF PUNJAB Vs. LACHHMAN SINGH
|
October 14, 1966 |
|
THE STATE OF PUNJAB Vs. HARBANS LAL
|
July 19, 1966 |
|
THE STATE OF PUNJAB AND ORS. Vs. UJAGAR SINGH AND ORS.
|
August 8, 1966 |
|
THE STATE OF PUNJAB AND OTHERS Vs. SAMPURAN SINGH AND OTHERS
|
March 8, 1966 |
|
THE SURGICAL DRESSINGS MANUFACTURING CO. PRIVATE LTD. Vs. THE PUNJAB STATE AND ANR.
|
August 5, 1966 |
|
TIKKA HARBHAJAN SINGH Vs. HARIBACHAN SINGH
|
March 2, 1966 |
|
TIN PRINTERS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
|
April 28, 1966 |
|
TIRLOKI NATH SHAMBHU NATH Vs. STATE
|
January 31, 1966 |
|
TULSI DASS AND ORS. Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
October 31, 1966 |
|
UDE BHAN Vs. KAPOOR CHAND
|
December 15, 1966 |
|
UJAGAR SINGH PIEHHLAG Vs. KEHAR SINGH
|
February 22, 1966 |
|
UMRAO SINGH Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
March 11, 1966 |
|
UNION OF INDIA Vs. RAM NATH CHITORY
|
February 16, 1966 |
|
UNION OF INDIA Vs. RAJ KUMAR GUJRAL
|
August 23, 1966 |
|
UNION OF INDIA (UOI) Vs. LACHHMI NARAIN
|
December 19, 1966 |
|
UNION OF INDIA (UOI) Vs. HARNAM SINGH
|
May 4, 1966 |
|
UNITED INDIA TIMBER WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 31, 1966 |
|
UNITED IRON AND STEEL WORKS Vs. GOVERNMENT OF INDIA TRADE MARKS REGISTRY
|
August 3, 1966 |
|
UNITED TAXI OPERATORS CO-OPERATIVE URBAN THRIFT AND CREDIT SOCIETY LTD Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 1966 |
|
VASDEV Vs. THE HOSHIARPUR KISHORE CO-OPERATIVE BANK LTD., SOCIETY
|
April 22, 1966 |
|
VED BHNSHAN AND ANR. Vs. HARBANS SINGH AND ANR.
|
August 16, 1966 |
|
VINAYAK V JOSHI Vs. STATE OF PUNJAB
|
March 22, 1966 |
|
VISHRAM PARSHAD Vs. THE COLLECTOR OF CUSTOMS, CENTRAL EXCISE COLLECTORATE AND ANR.
|
April 28, 1966 |
|
WORKMEN OF DADRI ROADWAYS PRIVATE LTD Vs. LABOUR COURT
|
April 29, 1966 |
|
WORKMEN OF STATE BANK OF INDIA Vs. GOVERNMENT OF INDIA
|
October 18, 1966 |
|
YOGESH CHANDER BAHREE Vs. THE REGISTRAR, PUNJAB UNIVERSITY
|
March 22, 1966 |
|
YOGESHWAR RAJ PURI Vs. YOG RAJ PURI
|
March 25, 1966 |
|
ZILA RAM Vs. JHANDU GANGA RAM
|
September 15, 1966 |