|
ABHAY CHAND RAM CHAND Vs. RAM CHAND WAZIR CHAND
|
November 5, 1965 |
|
AJIT SINGH Vs. STATE OF PUNJAB AND ANR.
|
October 5, 1965 |
|
AMAR NATH GUPTA Vs. SUB-DIVISIONAL OFFICER CIVIL FARIDKOT
|
March 11, 1965 |
|
AMAR NATH SARIN Vs. VIRENDER KUMAR JAIN
|
February 25, 1965 |
|
AMAR SINGH Vs. STATE
|
January 15, 1965 |
|
AMAR SINGH Vs. THE STATE
|
July 6, 1965 |
|
AMAR SINGH Vs. SADA NAND AND OTHERS
|
March 2, 1965 |
|
AMAR SINGH Vs. STATE OF PUNJAB
|
October 13, 1965 |
|
AMIN CHAND Vs. UNION OF INDIA
|
November 24, 1965 |
|
AMIN LAL Vs. MATA DIN AND ANOTHER
|
August 26, 1965 |
|
AMRIK SINGH WARVAM SINGH Vs. B S MALIK
|
September 28, 1965 |
|
ARJAN DASS RAM LAL Vs. JAGAN NATH SARDARI LAL
|
September 24, 1965 |
|
ARJAN SINGH Vs. STATE
|
February 12, 1965 |
|
ARJAN SINGH AND ORS. Vs. HAZARA SINGH AND ORS.
|
April 5, 1965 |
|
ARJAN SINGH AND OTHERS Vs. HAZARA SINGH AND OTHERS
|
March 26, 1965 |
|
ASHOK KUMAR Vs. PUNJAB UNIVERSITY
|
November 27, 1965 |
|
ASSA SINGH Vs. STATE OF PUNJAB
|
February 1, 1965 |
|
ASSESSING AUTHORITY LUDHIANA Vs. MANSA RAM
|
March 26, 1965 |
|
ATMA PARKASH Vs. HARBANS LAL
|
July 30, 1965 |
|
BABU RAM Vs. STATE OF PUNJAB
|
November 16, 1965 |
|
BABU RAM Vs. STATE OF PUNJAB
|
November 3, 1965 |
|
BABU SON OF MOHAMMAD ISMAIL Vs. DELHI ADMINISTRATION
|
January 8, 1965 |
|
BABY KARAN AMOL SINGH Vs. TIKKA RATTAN AMOL SINGH AND ORS.
|
May 12, 1965 |
|
BACHAN SINGH Vs. BHUPAL SINGH
|
May 4, 1965 |
|
BACHAN SINGH AND OTHERS Vs. MST. RANDHIR KAUR AND ANOTHER
|
July 26, 1965 |
|
BACHAN SINGH S H HUKAM SINGH Vs. ELECTION COMMISSION OF INDIA
|
February 9, 1965 |
|
BALDEV KRISHAN Vs. SHIV PARSHAD
|
April 23, 1965 |
|
BALIMAL NAWAL KISHORE Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1965 |
|
BALKISHAN DAS Vs. COMMISSIONER OF INCOME-TAX
|
December 16, 1965 |
|
BALLIMAL NAWALKISHORE Vs. ASSESSING AUTHORITY
|
October 19, 1965 |
|
BALWANT KAUR Vs. JAGDISH MITTER
|
April 20, 1965 |
|
BALWANT SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER
|
May 19, 1965 |
|
BANARSI DAS MODI Vs. STATE OF PUNJAB
|
September 22, 1965 |
|
BASAKHA SINGH Vs. STATE OF PUNJAB
|
December 15, 1965 |
|
BASANT LAL S/O MOHAN LAL Vs. BARU
|
August 17, 1965 |
|
BASANT RAM JAITLY Vs. CHIEF SETTLEMENT COMMISSIONER
|
September 10, 1965 |
|
BASAWA SINGH Vs. SANTA SINGH AND ANR.
|
November 4, 1965 |
|
BAWA GURDAS RAM BEDI Vs. HANS RAJ RAM PARSHAD KHATRI
|
December 24, 1965 |
|
BEANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 28, 1965 |
|
BHAGAT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.
|
December 16, 1965 |
|
BHAGAT SINGH RAM SARAN Vs. PUNJAB STATE
|
April 19, 1965 |
|
BHAGWAN SINGH Vs. MST. GURNAM KAUR AND ANR.
|
November 3, 1965 |
|
BHAGWAN SINGH LAL SINGH Vs. STATE OF PUNJAB
|
May 14, 1965 |
|
BHAGWANA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 21, 1965 |
|
BHAI ARDAMAN SINGH Vs. STATE OF PUNJAB
|
January 29, 1965 |
|
BHARAT FIRE AND GENERAL INSURANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1965 |
|
BHARAT SINGH Vs. KALLU SINGH
|
December 3, 1965 |
|
BHARTU AND ANOTHER Vs. MAMAN SINGH
|
November 24, 1965 |
|
BHIM SEN Vs. THE STATE OF PUNJAB AND ORS.
|
December 10, 1965 |
|
BHUPINDAR SINGH Vs. SURINDAR KAUR
|
April 5, 1965 |
|
BILLA Vs. AMRITSAR IMPROVEMENT TRUST
|
December 17, 1965 |
|
BINDA PUNNU Vs. STATE
|
July 20, 1965 |
|
BISHAN SINGH Vs. RAM PARKASH
|
August 16, 1965 |
|
BISHAN SINGH Vs. ANJMAN IMDAD KAFAYAT AND ANOTHER
|
November 1, 1965 |
|
BRAHMA NAND Vs. PARKASH CHAND AND OTHERS
|
May 26, 1965 |
|
BRIDGESTONE COMPANY (P) LTD. Vs. BRIDGESTONE TYRE COMPANY LTD., TOKYO, JAPAN
|
October 22, 1965 |
|
BRIJ MOHAN SABNI AND ORS. Vs. MOHINDER KUMAR
|
August 3, 1965 |
|
BRIJENDER KUMAR Vs. LACHHMAN DAS DUGGAL
|
December 10, 1965 |
|
BUDAN Vs. STATE OF PUNJAB AND ORS.
|
April 20, 1965 |
|
BUDHI RAM Vs. STATE
|
April 7, 1965 |
|
C DEMODAR REDDY Vs. UNION OF INDIA
|
September 3, 1965 |
|
C DEMODAR REDDY Vs. UNION OF INDIA
|
January 1, 1965 |
|
CHAHAT KHAN BAHADUR KHAN Vs. STATE OF PUNJAB
|
October 15, 1965 |
|
CHANAN DAI Vs. KUNDAN LAL
|
December 23, 1965 |
|
CHANAN SINGH NARAIN SINGH Vs. SEWA RAM SUKHDIAL
|
December 6, 1965 |
|
CHANCHAL SINGH Vs. FINANCIAL COMMISSIONER
|
March 23, 1965 |
|
CHAND KAUR Vs. RADHA SHAM
|
November 24, 1965 |
|
CHANDER PARKASH Vs. UNION OF INDIA
|
May 27, 1965 |
|
CHANDGI RAM THAKAR DASS Vs. ELECTION TRIBUNAL AND ASSISTANT DEVELOPMENT COMMISSIONER
|
January 19, 1965 |
|
CHANI Vs. STATE
|
February 12, 1965 |
|
CHARAN DASS DOGRA Vs. PUNJAB STATE
|
July 30, 1965 |
|
CHHAILLA Vs. THE STATE
|
January 12, 1965 |
|
CHHAJJA SINGH Vs. STATE OF PUNJAB
|
April 5, 1965 |
|
CHHAJU RAM Vs. KISHORE CHAND
|
October 25, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. SHIWALIK TALKIES LIMITED
|
December 1, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. L DEWAN CHAND TRUST
|
March 9, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
|
March 15, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. JOKHIRAM BAL MUKAND
|
January 20, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
February 8, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
|
July 22, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. BANARSI DASS AND SONS
|
April 6, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL SHAM LAL
|
May 4, 1965 |
|
COMMISSIONER OF INCOME-TAX Vs. BHARAT NIDHI LTD
|
January 25, 1965 |
|
COMMISSIONER OF INCOME-TAX Vs. AMBALA FLOUR MILLS
|
October 14, 1965 |
|
COMMISSIONER OF WEALTH TAX Vs. DALMIA DADRI CEMENT LIMITED
|
December 15, 1965 |
|
D S PUREWAL Vs. PUNJAB MERCANTILE BANK LTD
|
July 27, 1965 |
|
DALIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 10, 1965 |
|
DALIP SINGH GUJAR SINGH Vs. R P BISWASJ
|
March 30, 1965 |
|
DALMIA DADRI CEMENT Vs. PUNJAB STATE
|
May 24, 1965 |
|
DARBARA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER ETC
|
May 20, 1965 |
|
DARSHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 12, 1965 |
|
DARYODH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 22, 1965 |
|
DAULAT RAM Vs. THE STATE OF PUNJAB AND ANOTHER
|
October 13, 1965 |
|
DAULAT RAM Vs. MAHABIR PARSHAD AND ORS.
|
March 3, 1965 |
|
DAULAT RAM NARULA Vs. COMMISSIONER OF INCOME TAX.
|
September 2, 1965 |
|
DAYA KRISHAN Vs. FINANCIAL COMMISSIONER
|
May 14, 1965 |
|
DEEPCHAND JOT RAM Vs. STATE
|
April 23, 1965 |
|
DELHI ADMINISTRATION Vs. MAHADEV JOHRI MAL
|
February 10, 1965 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. CHIEF COMMISSIONER
|
February 11, 1965 |
|
DELHI IMPROVEMENT TRUST Vs. CHANDRA BHAN AND ORS.
|
August 24, 1965 |
|
DELHI LAND AND FINANCE P Vs. INCOME-TAX OFFICER COMPANIES CIRCLE VI
|
November 11, 1965 |
|
DELHI REGISTERED STOCKHOLDERS IRON AND STEEL ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1965 |
|
DELHI TOURIST TRAVEL SERVICES CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DELHI STATE TRANSPORT AUTHORITY
|
April 12, 1965 |
|
DES RAJ Vs. N K JAIN
|
September 16, 1965 |
|
DEV DUTT VERMA Vs. AJIT SINGH
|
February 10, 1965 |
|
DEVINDERPAL SINGH SANDHU Vs. K L KAPUR
|
April 8, 1965 |
|
DEWAN CHAND CHHAJU MAL Vs. RAGHIBIR SINGH MILKHA SINGH
|
May 26, 1965 |
|
DHAN DEVI Vs. SALWANT SINGH
|
November 17, 1965 |
|
DHANI RAM Vs. RAGHBIR SINGH
|
April 27, 1965 |
|
DHANPAT RAM AND ANOTHER Vs. TARA SINGH
|
December 31, 1965 |
|
DHARAM CHAND Vs. SHIV PAT AND ORS.
|
December 14, 1965 |
|
DHARAMDAS GOKALDAS Vs. KRISHAN CHAND HARI CHAND REGISTERED METAL MERCHANTS
|
March 25, 1965 |
|
DHIAN SINGH Vs. DEPUTY COMMISSIONER KANGRA
|
February 8, 1965 |
|
DIALI RAM Vs. MAMLESHWAR PERSHAD
|
March 9, 1965 |
|
DIDAR SINGH CHEEDA Vs. SOHAN SINGH RAM SINGH
|
April 28, 1965 |
|
DIWAN SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
April 2, 1965 |
|
EASTERN TRADERS I LTD Vs. PUNJAB NATIONAL BANK LTD
|
September 15, 1965 |
|
EDMUND N SOHUSTER Vs. ASST COLLECTOR OF CUSTOMS
|
October 6, 1965 |
|
EVEREST WOOLLEN MILLS Vs. STATE OF PUNJAB
|
November 18, 1965 |
|
FANCY NETS LTD Vs. KISHAN DASS KHIA RAM
|
February 9, 1965 |
|
FAQIR SINGH Vs. UNION OF INDIA
|
December 6, 1965 |
|
FARIDABAD GLASS WORKS P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB
|
March 9, 1965 |
|
FARIDABAD INDUSTRIAL AND QUARRYING COMPANY Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
September 14, 1965 |
|
FATEH CHAND Vs. AJIT RAM DARSHI
|
November 15, 1965 |
|
FIRM HIMALAYAN TRADERS Vs. NARAIN DASS
|
October 8, 1965 |
|
G HARISH CHAPLAIN Vs. PREM NATH
|
August 26, 1965 |
|
G.P. GOVIL Vs. UNION OF INDIA (UOI)
|
February 17, 1965 |
|
GANDA SINGH Vs. STATE OF PUNJAB
|
September 16, 1965 |
|
GANGA JIWAN RAMJI LAL Vs. DEPUTY COMMISSIONER
|
September 30, 1965 |
|
GANGAGIR CHELA Vs. RASAL SINGH
|
March 3, 1965 |
|
GAURI SHANKAR Vs. SMT. HARBIN KAUR AND ANOTHER
|
March 10, 1965 |
|
GENERAL ELECTRIC COMPANY OF INDIA LTD Vs. KEDIA B K
|
April 2, 1965 |
|
GHANSHAM DASS GUPTA Vs. PUNJAB STATE
|
November 3, 1965 |
|
GIAN CHAND Vs. TEJA SINGH
|
December 23, 1965 |
|
GIAN CHAND Vs. THE RETURNING OFFICER AND ORS.
|
November 15, 1965 |
|
GIAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 1965 |
|
GIANI RAM Vs. MUNSHI RAM AND ANOTHER
|
April 23, 1965 |
|
GIRDHARI LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
December 1, 1965 |
|
GIRDHARI LAL DIAL SINGH Vs. STATE
|
August 13, 1965 |
|
GODHA RAM S/O CH KARAM CHAND Vs. STATE OF PUNJAB
|
May 10, 1965 |
|
GONDHARA TRANSPORT CO PVT Vs. STATE OF PUNJAB
|
November 24, 1965 |
|
GOPALKRISHNAN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
|
December 1, 1965 |
|
GRAM PANCHAYAT DARI AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
January 25, 1965 |
|
GRAMSABHA TARORI Vs. F. ONKAR SINGH & SONS AND OTHERS
|
May 11, 1965 |
|
GROZ BECKERT SABOOL Vs. JUPITER GENERAL INSURANCE CO LTD
|
May 14, 1965 |
|
GULSHAN RAI AND OTHERS Vs. DEVI DAYAL
|
September 24, 1965 |
|
GUPTA ENGINEERING WORKS Vs. GREAT ELECTRICAL ENGINEERING WORKS
|
March 5, 1965 |
|
GURBACHAN SINGH Vs. BHAGWATI AND ORS.
|
September 27, 1965 |
|
GURBACHAN SINGH Vs. BHAGWATI
|
September 28, 1965 |
|
GURDIAL SINGH Vs. THE STATE
|
March 12, 1965 |
|
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
|
February 26, 1965 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
November 23, 1965 |
|
GURNAM KAUR Vs. DALIP KAUR
|
October 29, 1965 |
|
H.E. DARUWALLA Vs. INDIAN AIRLINES CORPORATION
|
August 9, 1965 |
|
H.U. DEUTLER Vs. MOHINI BALWANT SINGH
|
February 2, 1965 |
|
HAFIZ IQBAL AHMED AND OTHERS Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY AND OTHERS
|
April 28, 1965 |
|
HAKAM SINGH Vs. STATE OF PUNJAB
|
December 20, 1965 |
|
HANS RAJ AND ANOTHER Vs. JASPAL SINGH AND OTHERS
|
September 7, 1965 |
|
HANSRAJ KAHAN CHAND Vs. UNION OF INDIA
|
September 30, 1965 |
|
HANUMAN PERSHAD S/O L CHUNI LAL Vs. L RUP NARAIN
|
May 26, 1965 |
|
HAR SARAN KAUR Vs. IQBAL SINGH KOHLI
|
October 7, 1965 |
|
HAR SARUP Vs. FINANCIAL COMMISSIONER
|
October 12, 1965 |
|
HARBANS LAL Vs. BELA SINGH
|
November 24, 1965 |
|
HARBANS LAL AMAR CHAND Vs. STATE OF PUNJAB
|
March 8, 1965 |
|
HARBANS SINGH Vs. GURMEET KAUR AND ANR.
|
November 5, 1965 |
|
HARBANS SINGH Vs. ATMA SINGH AND ORS.
|
November 5, 1965 |
|
HARBANS SINGH HARNAM SINGH Vs. STATE OF PUNJAB
|
April 5, 1965 |
|
HARBANS SINGH KHOSLA Vs. MST GURDEV KAUR
|
September 22, 1965 |
|
HARCHAND SINGH GUJJAR SINGH Vs. DALIP SINGH PRITAM SINGH
|
January 5, 1965 |
|
HARDEVA Vs. STATE OF PUNJAB
|
March 11, 1965 |
|
HARDEVA SHIV NAND JAT Vs. STATE OF PUNJAB
|
March 12, 1965 |
|
HARI CHAND AGGARWAL Vs. BATALA ENGINEERING CO LTD
|
April 22, 1965 |
|
HARI SINGH Vs. DAMODAR AND OTHERS
|
August 19, 1965 |
|
HARISH CHANDRA SAKSENA Vs. THE UNION OF INDIA (UOI)
|
January 11, 1965 |
|
HARJAS MAL DILA RAM Vs. EXCISE AND TAXATION OFFICER
|
December 15, 1965 |
|
HARKISHAN SINGH SURJIT Vs. STATE OF PUNJAB
|
July 26, 1965 |
|
HARNEK SINGH Vs. PUNJAB STATE
|
March 24, 1965 |
|
HAVELI RAM Vs. MUNICIPAL CORPORATION OF DELHI
|
February 5, 1965 |
|
HAZARI Vs. NEKI
|
July 27, 1965 |
|
HAZUR SINGH Vs. JAGGAR SINGH
|
May 28, 1965 |
|
HET RAM Vs. CHANDGI RAM ETC.
|
September 6, 1965 |
|
HIMALAYA FINANCE AND CONSTRUCTION COMPANY Vs. LAKHA SINGH AND ORS.
|
July 27, 1965 |
|
HIRA LAL Vs. SHRIMATI SHARBATI DEVI AND ANR.
|
September 14, 1965 |
|
HIRA SINGH AND ORS. Vs. MST. GAURAN AND ORS.
|
August 30, 1965 |
|
HUKAM CHAND JAIN Vs. THE MUNICIPAL CORPORATION OF DELHI AND ORS.
|
January 19, 1965 |
|
HUKAM SINGH KUNDAN SINGH Vs. CH RAM NARAIN SINGH
|
April 20, 1965 |
|
IN RE MUKTSAR ELECTRIC SUPPLY CO LTD Vs. STATE
|
November 5, 1965 |
|
INDER SINGH AND ANR. Vs. KARTAR SINGH AND ORS.
|
September 10, 1965 |
|
INDER SINGH SUNDER SINGH Vs. JASWANT SINGH SETHI
|
December 23, 1965 |
|
INDIAN TRADE AND GENERAL INSURANCE CO. LTD. Vs. M.B. TAWAKLYE
|
November 1, 1965 |
|
INDRA AGENCIES Vs. L D SEYMOUR AND CO INDIA LTD
|
July 14, 1965 |
|
INDRAJ SINGH Vs. STATE OF PUNJAB
|
April 3, 1965 |
|
INTERNATIONAL COTTON WASTE CORPORATION Vs. ASSESSING AUTHORITY
|
February 5, 1965 |
|
IQBAL SINGH Vs. CHANAN SINGH
|
September 2, 1965 |
|
IQBAL SINGH GREWAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
November 3, 1965 |
|
JAGAN NATH GOSAIN Vs. UNION OF INDIA
|
April 5, 1965 |
|
JAGIR SINGH Vs. SURJAN SINGH AND 9 ORS.
|
April 2, 1965 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
May 18, 1965 |
|
JAI KARAN HET RAM Vs. STATE
|
October 7, 1965 |
|
JAI KISHEN Vs. RAM CHANDER
|
October 5, 1965 |
|
JALPU RAM S/O GUPAT RAM Vs. DEPUTY COMMISSIONER KALU
|
May 12, 1965 |
|
JAMNA BAI Vs. UNION OF INDIA
|
January 21, 1965 |
|
JAMNA DEVI Vs. GHIAS-UD-DIN AHMED KHAN AND ORS.
|
May 18, 1965 |
|
JANAK RAJ Vs. GURDIAL SINGH SURAJAN SINGH
|
December 24, 1965 |
|
JANGLI AND ORS. Vs. LAKHMI CHAND AND ANR.
|
May 21, 1965 |
|
JASWANT KAUR Vs. RAVINDER SINGH
|
July 23, 1965 |
|
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 7, 1965 |
|
JASWANT SUGAR MILLS LTD Vs. UNION OF INDIA
|
March 23, 1965 |
|
JIT SINGH Vs. STATE
|
April 21, 1965 |
|
JIWANI Vs. FINANCIAL COMMISSIONER
|
March 12, 1965 |
|
JOGINDER KAUR AND ANR. Vs. JASBIR SINGH AND ORS.
|
August 25, 1965 |
|
JOGINDER KAUR MALIK Vs. MALIK ANUP SINGH
|
December 17, 1965 |
|
JOGINDER NATH AND ANR. Vs. SHANTI DEVI AND ORS.
|
April 30, 1965 |
|
JOGINDER SINGH Vs. THE PRESCRIBED AUTHORITY (EXECUTIVE MAGISTRATE 1ST CLASS), BHATINDA
|
January 26, 1965 |
|
JOGINDER SINGH HARNAM SINGH Vs. HARDIAL SINGH
|
November 5, 1965 |
|
JOGINDER SINGH KUNDHA SINGH Vs. KEHAR SINGH DASAUNDHA SINGH
|
May 4, 1965 |
|
K.K. JAGGIA Vs. THE STATE OF PUNJAB
|
May 28, 1965 |
|
KACHARU RAM NIADER MAL Vs. DISTRICT MAGISTRATE
|
August 6, 1965 |
|
KALU RAM Vs. NEW DELHI MUNICIPAL COMMITTEE AND ANR.
|
April 8, 1965 |
|
KAMAL DEV Vs. STATE OF PUNJAB
|
November 3, 1965 |
|
KAMLA DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
November 12, 1965 |
|
KAMLESH KUMARI Vs. THE PUNJAB UNIVERSITY
|
July 26, 1965 |
|
KANAHAYA LAL PURAN MAL Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1965 |
|
KANSHI RAM Vs. HARI RAM
|
January 4, 1965 |
|
KANTILAL R THAKORE Vs. SECRETARY CBDT
|
March 3, 1965 |
|
KANWAL TEJ SINGH S Vs. INCOME TAX OFFICER
|
February 22, 1965 |
|
KANWAR AYURVEDIC PHARMACY, KANPUR Vs. REGISTRAR OF TRADE MARKS AND ANOTHER
|
September 27, 1965 |
|
KANWAR LAL AMOL SINGH Vs. LT. COL. BALJIT SINGH
|
April 28, 1965 |
|
KANWAR RAJ DULAR SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 12, 1965 |
|
KAPUR CHAND AND ORS. Vs. THE DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
|
May 12, 1965 |
|
KARAM CHAND THAPAR AND BROS. COAL SALES LTD. Vs. THE STATE OF PUNJAB AND OTHERS
|
August 30, 1965 |
|
KARAM NARAIN Vs. NARSINGH DASS
|
November 15, 1965 |
|
KARAM SINGH Vs. THE DEPUTY COMMISSIONER, BHATINDA (REVISING AUTHORITY UNDER SIKH GURDAWARAS ACT) AND OTHERS
|
July 16, 1965 |
|
KARNAIL SINGH AND ORS. Vs. BALWANT SINGH DHILLON
|
March 19, 1965 |
|
KARNAIL SINGH MIAN SINGH Vs. GURDEV SINGH JAGIR SINGH
|
January 13, 1965 |
|
KARTA RAM Vs. STATE OF PUNJAB
|
May 17, 1965 |
|
KARTAR SINGH Vs. CHIEF ENGINEER IRRIGATION
|
November 10, 1965 |
|
KASHMIR KAUR WIFE AND GOGI, DAUGHTER OF MANOHAR SINGH Vs. MANOHAR SINGH
|
October 26, 1965 |
|
KASHMIRA SINGH Vs. FINANCIAL COMMISSIONER
|
July 30, 1965 |
|
KASHMIRI LAL Vs. BANWARI LAL AND OTHERS
|
March 31, 1965 |
|
KATHIAWAR INDUSTRIES LIMITED Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY GOVERNMENT OF INDIA
|
August 5, 1965 |
|
KEHAR SINGH Vs. KARAM SINGH
|
May 28, 1965 |
|
KEWAL KISHAN OM PARKASH Vs. STATE
|
May 11, 1965 |
|
KHACHERU RAM Vs. DISTRICT MAGISTRATE
|
August 8, 1965 |
|
KHADI GRAMODYOG BHAWAN WORKERS UNION Vs. E KRISHNAMURTHY INDUSTRIAL TRIBUNAL
|
February 8, 1965 |
|
KHUSHAL CHAND AND OTHERS Vs. HARDWARI LAL
|
July 16, 1965 |
|
KHUSHAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
May 24, 1965 |
|
KIDAR NATH SHARMA Vs. RATTIRAM MANGLI
|
December 24, 1965 |
|
KIRPAL SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
May 28, 1965 |
|
KISHAN CHAND AND CO Vs. N L MURGAI EXCISE AND TAXATION OFFICER
|
October 26, 1965 |
|
KISHAN CHAND AND CO Vs. K K OPAL EXCISE AND TAXATION OFFICER ENFORCEMENT
|
May 25, 1965 |
|
KISHNA ALIAS KISHAN SINGH Vs. MATA DIN AND ORS.
|
February 10, 1965 |
|
KISHORI LAL Vs. KIRPA SINGH
|
October 14, 1965 |
|
KISHORI LAL Vs. DIWAN RAJPAL AND ORS.
|
August 12, 1965 |
|
KRISHAN Vs. COLLECTOR AGRARIAN REFORMS
|
September 14, 1965 |
|
KRISHAN GOPAL RAM CHAND SHARMA Vs. PUNJAB UNIVERSITY
|
March 15, 1965 |
|
KRISHAN KUMAR GROVER Vs. PARMESHRI DEVI
|
September 29, 1965 |
|
KRISHAN LAL Vs. RAM SINGH
|
December 17, 1965 |
|
KRISHAN MURARI Vs. STATE OF PUNJAB
|
August 30, 1965 |
|
KUMAR PAL BHALLA Vs. PUNJAB UNIVERSITY
|
January 20, 1965 |
|
KUNDAN KAUR Vs. S SHANKAR SINGH
|
July 12, 1965 |
|
LABH KAUR Vs. BABU SINGH
|
December 10, 1965 |
|
LADHA RAM Vs. UNION OF INDIA
|
March 5, 1965 |
|
LAJPAT RAI Vs. DEV RAJ
|
July 12, 1965 |
|
LAKSHMIJI SUGAR MILLS CO PRIVATE LTD Vs. NATIONAL INDUSTRIAL CORPORATION LTD
|
August 2, 1965 |
|
LAL SINGH Vs. RAM NARAIN SINGH
|
March 4, 1965 |
|
LALLU RAM Vs. C P SAPRA
|
September 21, 1965 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. FIRM TIRATH RAM AND SONS AND ANR.
|
May 28, 1965 |
|
LOK RAM AND ANR. Vs. THE STATE
|
October 6, 1965 |
|
LT. COLONEL GURCHARAN SINGH Vs. UNION OF INDIA (UOI)
|
January 5, 1965 |
|
LUTKI MAJRA AGRICULTURAL SERVICE CO-OPERATIVE SOCIETY LTD CHUPLI Vs. STATE OF PUNJAB
|
July 15, 1965 |
|
M P SHREEVASTAVA Vs. VEENA
|
March 8, 1965 |
|
MADAN GOPAL Vs. THE PUNJAB STATE
|
November 17, 1965 |
|
MADAN LAL Vs. SOHAN LAL
|
February 11, 1965 |
|
MADAN LAL Vs. HARKISHAN LAL
|
March 10, 1965 |
|
MADAN LAL KARAMCHAND Vs. DIRECTOR OF PANCHAYAT
|
February 2, 1965 |
|
MADHU SINGH MUKH RAM Vs. RAM SARAN CHAND MITTAL
|
February 8, 1965 |
|
MAHLA SINGH ANOKH SINGH Vs. STATE OF PUNJAB
|
March 11, 1965 |
|
MAKHAN SINGH TARSIKKA Vs. STATE GOVERNMENT OF PUNJAB
|
September 1, 1965 |
|
MALHU JAISHI Vs. SHAMLAL
|
April 6, 1965 |
|
MAM CHAND Vs. MOHAN LAL KHANNA
|
January 20, 1965 |
|
MANGA DEVTIA Vs. SOHLU PAHLADA
|
May 13, 1965 |
|
MANGA RAM Vs. GIAN CHAND
|
February 12, 1965 |
|
MANGAL DAS Vs. BANKA MAL
|
November 1, 1965 |
|
MANGAT RAM Vs. OM PARKASH
|
September 16, 1965 |
|
MANGE Vs. DES RAJ
|
September 20, 1965 |
|
MANGLA Vs. SUKHMINDER SINGH
|
April 5, 1965 |
|
MANJIT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ANOTHER
|
May 25, 1965 |
|
MANMOHAN SINGH JOHAL Vs. STATE
|
August 19, 1965 |
|
MANOHAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1965 |
|
MANSA RAM Vs. J S RAJYANA EXCISE AND TAXATION OFFICER ENFORCEMENT
|
July 16, 1965 |
|
MEHANGA SINGH Vs. NAR SINGH
|
October 31, 1965 |
|
MELA SINGH Vs. HIRA LAL KAPUR AND ORS.
|
September 3, 1965 |
|
MESSRS BANSI LAL RAM KANWAR Vs. MUNICIPAL CORPORATION, DELHI AND ANOTHER
|
January 5, 1965 |
|
MESSRS BHARAT FIRE & GENERAL INSURANCE LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 19, 1965 |
|
MESSRS GOLWALA PREME CHAND BHAI KALI DASS ALLAYAWADI Vs. MESSRS KUNDAN LAL RAM LAL
|
October 20, 1965 |
|
MESSRS KALKAJI COMPRESSOR WORKS Vs. THE STATE OF PUNJAB AND OTHERS
|
May 20, 1965 |
|
MESSRS LAKSHMI DATT RUP CHAND Vs. MESSRS. GOVERDHAN DASS
|
January 22, 1965 |
|
MESSRS SAIN DITTA RAM BASANT LAL Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
|
March 15, 1965 |
|
MESSRS SANDHU ROADWAYS (P.) LTD. Vs. THE ASSESSING AUTHORITY AND ANOTHER
|
March 2, 1965 |
|
MESSRS. SURAJ BALRAM SAWHNEY & SONS Vs. DR. D. KIRI
|
March 24, 1965 |
|
MIAN MOHINDER SINGH Vs. MELA RAM
|
December 7, 1965 |
|
MILKHAN SINGH KHANCHAND Vs. GRAM PANCHAYAT BARANA TEHSIL AND DISTRICT KARNAL
|
January 11, 1965 |
|
MOGA TRANSPORT COMPANY PRIVATE LTD Vs. EXCISE AND TAXATION OFFICER (P AND G ) ASSESSING AUTHORITY, JULLUNDUR DIVISION, FEROZEPORE
|
November 4, 1965 |
|
MOHAN LAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 17, 1965 |
|
MOHAN LAL GURDIAL DASS Vs. STATE OF PUNJAB
|
September 16, 1965 |
|
MOHAN LAL MOTI LAL Vs. ASSESSING AUTHORITY BHATINDA
|
January 14, 1965 |
|
MOHAN LAL SURI Vs. S G BOSE MULLICK DISTRICT MAGISTRATE
|
November 11, 1965 |
|
MOHD. ISLAM Vs. DELHI WAKF BOARD AND ANR.
|
July 26, 1965 |
|
MOHINDER LAL JAIN Vs. THE VICE-CHANCELLOR, PUNJAB UNIVERSITY
|
November 4, 1965 |
|
MOHTI SINGH Vs. BOGHA SINGH AND ORS.
|
September 27, 1965 |
|
MOJI Vs. SURAJ MAL AND ANR.
|
December 7, 1965 |
|
MOTI LAL BHAGWAN DAS Vs. UNION OF INDIA
|
March 22, 1965 |
|
MOTI RAM Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
February 3, 1965 |
|
MST. JASWANT KAUR Vs. HARNAM SINGH
|
December 3, 1965 |
|
MUKAND SINGH AND ORS. Vs. SHADI AND ORS.
|
July 13, 1965 |
|
MUKTSAR ELECTRIC SUPPLY CO LTD Vs. STATE
|
December 5, 1965 |
|
MUNICIPAL COMMITTEE Vs. BUTA SINGH
|
October 21, 1965 |
|
MUNICIPAL COMMITTEE Vs. HAJI ISMAIL
|
August 24, 1965 |
|
MUNICIPAL COMMITTEE Vs. SHAM LAL KAURA
|
May 25, 1965 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. STATE OF PUNJAB
|
November 15, 1965 |
|
MUNICIPAL COMMITTEE RAMPURA PHUL Vs. AMAR NATH KARKARA
|
February 11, 1965 |
|
MUNICIPAL COMMITTEE TARN TARAN Vs. STATE OF PUNJAB
|
October 29, 1965 |
|
MUNICIPAL CORPORATION OF DELHI Vs. CHARTA KANHYA
|
April 21, 1965 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SAT NARAIN GURWALA
|
March 22, 1965 |
|
MURARI LAL GUPTA NAND KISHORE Vs. STATE OF PUNJAB
|
September 29, 1965 |
|
N. BALASUBRAMANIAM Vs. SMT. B. SAROJA
|
September 21, 1965 |
|
NAGAHIA SINGH Vs. AJAIB SINGH AND ANR.
|
May 27, 1965 |
|
NAND KAUR Vs. MASTAN SINGH AND OTHERS
|
October 6, 1965 |
|
NAND LAL AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
October 6, 1965 |
|
NAND LAL HIRA LAL Vs. PUNJAB STATE
|
April 28, 1965 |
|
NAND RAM Vs. STATE OF PUNJAB
|
December 18, 1965 |
|
NARANJAN SINGH Vs. FINANCIAL COMMISSIONER
|
May 18, 1965 |
|
NARINDER KUMAR JASPAL RAI Vs. STATE
|
January 21, 1965 |
|
NATHU Vs. DEVI SINGH
|
July 22, 1965 |
|
NATIONAL MOTORS Vs. JOINT EXCISE AND TAXATION COMMISSIONER
|
April 27, 1965 |
|
NAURATA RAM Vs. STATE
|
March 3, 1965 |
|
NEM CHAND Vs. ROHTAK MUNICIPAL COMMITTEE
|
October 18, 1965 |
|
NEW ASIATIC INSURANCE CO LTD Vs. STATE
|
April 21, 1965 |
|
NEW ASIATIC TRANSPORT CO P LTD Vs. MANOHAR LAL
|
May 4, 1965 |
|
NIADER MAL Vs. UGAR SAIN JAIN
|
January 29, 1965 |
|
NIRANJAN SINGH Vs. KARAM SINGH AND ORS.
|
October 21, 1965 |
|
NIRMAL SINGH KHAZAN CHAND Vs. STATE OF PUNJAB
|
February 23, 1965 |
|
NIRTA RAM Vs. THE ASSISTANT COLLECTOR AND ORS.
|
December 23, 1965 |
|
NORTHERN INDIA TRANSPORTERS INSURANCE CO LTD Vs. SHRIMATI AMRA WATTI
|
February 10, 1965 |
|
NUSRAT ALI KHAN AND ORS. Vs. TIRLOK CHAND SHARMA AND ORS.
|
October 27, 1965 |
|
O.P. KAPUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 3, 1965 |
|
OBSERVER PUBLICATIONS PRIVATE LTD Vs. RAILWAY BOARD MINISTRY OF RAILWAYS GOVT OF INDIA NEW DELHI
|
August 11, 1965 |
|
OM SARUP NAND LAL Vs. GUR NARAIN
|
January 4, 1965 |
|
P B PARDASANI Vs. STATE
|
August 6, 1965 |
|
P.H. LAXMINARAYANAN Vs. ENGINEER-IN-CHIEF AND ANR.
|
September 23, 1965 |
|
PAIRA RAM Vs. GANESH DASS
|
October 1, 1965 |
|
PAL SINGH Vs. STATE
|
September 30, 1965 |
|
PANIPAT WOOLLEN AND GENERAL MILLS COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 30, 1965 |
|
PANNA LAL BANSAL Vs. DALIP SINGH
|
March 10, 1965 |
|
PARAJI LAL GARGI Vs. REGISTRAR PUNJAB DENTAL COUNCIL
|
November 1, 1965 |
|
PARAMJIT SINGH Vs. STATION HOUSE OFFICER, TILAKNAGAR AND OTHERS
|
July 16, 1965 |
|
PARAS DASS JAIN Vs. STATE
|
December 16, 1965 |
|
PARSHOTAM DASS Vs. CONTROLLER OF ESTATE DUTY
|
November 2, 1965 |
|
PARSHOTAM LAL GUPTA Vs. STATE OF PUNJAB
|
October 12, 1965 |
|
PARTAP SINGH Vs. STATE
|
April 6, 1965 |
|
PHULA SINGH Vs. STATE
|
January 18, 1965 |
|
PIARA SINGH Vs. THE STATE
|
July 8, 1965 |
|
PIYARE LAL Vs. THE DEPUTY COMMISSIONER AND ANR.
|
October 13, 1965 |
|
PIYARE LAL AND ORS. Vs. THE STATE OF PUNAB AND ORS.
|
October 26, 1965 |
|
PIYARE LALL KHANNA Vs. THE STATE BANK OF PATIALA AND ORS.
|
December 14, 1965 |
|
PRABH DAYAL GOBIND RAM Vs. R MUDGIL A S M
|
September 20, 1965 |
|
PRITAM DASS Vs. NAND RAM
|
May 5, 1965 |
|
PRITAM KAUR Vs. RETURNING OFFICER
|
March 1, 1965 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
December 24, 1965 |
|
PRITAM SINGH DALIP SINGH Vs. STATE
|
October 7, 1965 |
|
PRITPAL SINGH RATTAN SINGH Vs. CHIEF COMMISSIONER OF DELHI
|
February 3, 1965 |
|
PUNJAB STATE Vs. SAT RAM
|
September 29, 1965 |
|
PUNJAB STATE Vs. FIRM SONI CONSTRUCTION CO.
|
July 22, 1965 |
|
PURAN CHAND Vs. ASSISTANT REGISTRAR
|
February 9, 1965 |
|
PURAN SINGH Vs. STATE OF PUNJAB AND ORS.
|
September 14, 1965 |
|
PURAN SINGH AND ORS. Vs. RESHAM SINGH
|
September 14, 1965 |
|
PURAN SINGH BASAWA SINGH Vs. HAZARA SINGH PUNJAB SINGH
|
November 23, 1965 |
|
PUSHPA KUMARI Vs. KANSHI RAM
|
October 1, 1965 |
|
R S DHABA Vs. UNION OF INDIA
|
May 12, 1965 |
|
RADHA KISHAN-HOSHIAR SINGH Vs. SARUP LAL AND ANR.
|
October 20, 1965 |
|
RADHAKRISHNA CHATURVEDY Vs. THE UNION OF INDIA (UOI) AND ANR.
|
March 1, 1965 |
|
RADHEY LAL Vs. FINANCIAL COMMISSIONER
|
November 17, 1965 |
|
RAGHUNATH DAS PRAHLAD DAS Vs. OM OIL AND OILSEEDS EXCHANGE LTD
|
March 24, 1965 |
|
RAGHUNATH SINGH JOON Vs. INDIAN RED CROSS SOCIETY DISTRICT BRANCH
|
March 30, 1965 |
|
RAJ KUMAR ISHWAR DASS Vs. UNION OF INDIA
|
May 28, 1965 |
|
RAJ KUMAR KUNDAN LAL Vs. STATE OF PUNJAB
|
March 31, 1965 |
|
RAJA RAM Vs. AMBALA CITY PARKASH TALKIES CO-OPERATIVE MULTY PURPOSE SOCIETY LTD
|
November 25, 1965 |
|
RAJINDER KUMAR Vs. BASHESHAR NATH
|
April 29, 1965 |
|
RAJINDER KUMAR SHARMA Vs. VICE CHANCELLOR PUNJAB UNIVERSITY
|
November 3, 1965 |
|
RAJINDER PARSHAD Vs. PUNJAB STATE
|
November 8, 1965 |
|
RAJINDER SINGH Vs. MAGISTRATE 1ST CLASS, LUDHIANA AND OTHERS
|
July 13, 1965 |
|
RAJINDER SINGH KARTAR SINGH Vs. LAKHA SINGH SHER SINGH
|
August 25, 1965 |
|
RAJWANT SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, HISSAR AND OTHERS
|
July 16, 1965 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
May 21, 1965 |
|
RAM BHAGAT Vs. COMMISSIONER INCOME-TAX
|
December 15, 1965 |
|
RAM BHAGAT Vs. THE GRAM PANCHAYAT AND ANR.
|
April 29, 1965 |
|
RAM CHAND Vs. THE STATE OF PUNJAB AND OTHERS
|
May 17, 1965 |
|
RAM CHAND AND SONS SUGAR MILLS (P) LTD. Vs. KANHAYA LAL BHARGAVA AND ANR.
|
August 27, 1965 |
|
RAM DAYAL Vs. GULBHAR SINGH AND ANR.
|
December 20, 1965 |
|
RAM GOPAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 30, 1965 |
|
RAM KISHAN GAPPO RAM Vs. MATHURI DEVI W/O BHAG MAL BRAHMN
|
September 17, 1965 |
|
RAM KUMAR PEARAY LAL Vs. DISTRICT MAGISTRATE
|
May 28, 1965 |
|
RAM KUMAR SHARMA Vs. PUNJAB STATE
|
October 12, 1965 |
|
RAM LABHAYA Vs. MUNICIPAL COMMITTEE
|
September 20, 1965 |
|
RAM NARAIN AND ANOTHER Vs. BALI RAM AND ANOTHER
|
February 19, 1965 |
|
RAM NATH SAHNI Vs. PUNJAB STATE
|
November 18, 1965 |
|
RAM SARUP DAYA SUKH Vs. STATE
|
February 10, 1965 |
|
RAM SARUP TARA CHAND CONVICT Vs. STATE
|
February 3, 1965 |
|
RAM SINGH DHAWAN Vs. THE STATE OF PUNJAB AND OTHERS
|
March 10, 1965 |
|
RAM SINGH YADAV Vs. GUNWATI DEVI
|
December 6, 1965 |
|
RAM SUKH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
May 14, 1965 |
|
RAMA NAND Vs. JIWAN DASS AND ORS.
|
September 22, 1965 |
|
RAMA NAND Vs. KUNDAN LAL AND ORS.
|
January 18, 1965 |
|
RAMESH CHANDER Vs. STATE
|
March 24, 1965 |
|
RAMESHWAR NARAIN Vs. GANGA RAM
|
April 8, 1965 |
|
RAMJI DASS JAIN AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1965 |
|
RAMJI LAL RAM LAL Vs. STATE OF PUNJAB
|
December 6, 1965 |
|
RAMPARTAP Vs. INDIA ELECTRIC WORKS LTD.
|
March 5, 1965 |
|
RAMZANI Vs. DHANU RAM
|
April 30, 1965 |
|
RANCHHODDAS SHAMJI KHIRIANI AND ANR. Vs. RAM BALKRISHNA PHATAK AND ANR.
|
December 8, 1965 |
|
RANJIT SINGH Vs. THE STATE
|
July 20, 1965 |
|
RASDEEP TOURING TALKIES Vs. DISTRICT MAGISTRATE
|
November 15, 1965 |
|
RATTAN CHAND Vs. BANK OF BARODA LTD
|
March 1, 1965 |
|
RATTAN CHAND Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 1, 1965 |
|
RATTI RAM Vs. THE DEPUTY COMMISSIONER, PATIALA
|
February 11, 1965 |
|
REGAL THEATRE Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1965 |
|
REV. G. HARISH CHAPLAIN Vs. PREM NATH AND ORS.
|
August 26, 1965 |
|
ROOP K SHOREY FILM PRODUCER Vs. STATE
|
May 28, 1965 |
|
ROOP NARAIN RAM CHANDER PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
|
May 27, 1965 |
|
RUBBER CHAPPAL MANUFACTURERS ASSOCIATION Vs. THE UNION OF INDIA (UOI) AND ANR.
|
April 6, 1965 |
|
S AVTAR SINGH UPPAL Vs. INSPECTOR-GENERAL OF POLICE, CHANDIGARH
|
August 16, 1965 |
|
S HARBANS SINGH Vs. CO-OPERATIVE MULTIPURPOSES SOCIETY
|
May 7, 1965 |
|
S K SHANKARA OFFICIAL LIQUIDATOR Vs. SARDAR HARIDHAN SINGH
|
May 26, 1965 |
|
S K SOOD Vs. PUNJABI UNIVERSITY
|
December 24, 1965 |
|
S KRISHNAMURTHY REGISTRAR OF COMPANIES Vs. ROHTAK HISSAR TRANSPORT COMPANY P LTD
|
September 28, 1965 |
|
S.C. SHARMA AND CO. Vs. SUKH DAYAL AND OTHERS
|
February 9, 1965 |
|
SADHU RAM Vs. PUNJAB STATE
|
April 21, 1965 |
|
SADHU SINGH KEHAR SINGH Vs. STATE
|
September 17, 1965 |
|
SADHU SINGH S JIWAN SINGH Vs. SHAMSHER SINGH JOSH
|
September 26, 1965 |
|
SAHUKARA BANK LIMITED Vs. INCOME TAX OFFICER
|
November 26, 1965 |
|
SAINA PATI MALHOTRA Vs. UNION OF INDIA
|
November 17, 1965 |
|
SAJJAN SINGH Vs. STATE
|
July 13, 1965 |
|
SANSAR CHAND SUD Vs. CHUHAR SINGH
|
November 1, 1965 |
|
SANT RAM MANGAT RAM Vs. PUNJAB STATE
|
December 13, 1965 |
|
SANTA SINGH GOPAL SINGH Vs. RAJINDER SINGH BUR SINGH
|
March 4, 1965 |
|
SANTOSH KUMAR Vs. THE CHIEF COMMISSIONER AND ORS.
|
April 2, 1965 |
|
SANTU & OTHERS Vs. KARAM SINGH & OTHERS
|
November 5, 1965 |
|
SARAN DASS SON OF PT. BHIKU RAM Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 5, 1965 |
|
SARDAR MAHARAJ CHAND Vs. STATE OF PUNJAB
|
October 20, 1965 |
|
SARDAR RAGHBIR SINGH AHLUWALIA Vs. PEOPLES INSURANCE CO LTD
|
May 27, 1965 |
|
SARLA SHARMA Vs. SHANKUNTALA
|
April 8, 1965 |
|
SARWAN SINGH AND ORS. Vs. THE ADDITIONAL DEPUTY COMMISSIONER AND ANR.
|
October 28, 1965 |
|
SAT NARAIN FATECH CHAND Vs. HARDAYAL SINGH
|
February 11, 1965 |
|
SATNAM DASS ARORA Vs. BACHAN SINGH
|
July 29, 1965 |
|
SATWANT SINGH Vs. STATE OF PUNJAB
|
October 12, 1965 |
|
SAWAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 14, 1965 |
|
SEKENDAR SINGH Vs. FINANCIAL COMMISSIONER
|
November 4, 1965 |
|
SETH BALKISHAN DAS Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1965 |
|
SETH KUNDAN LAL Vs. HANUMAN CHAMBER OF COMMERCE LIMITED
|
August 19, 1965 |
|
SETH RAM GOPAL MOHTA Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1965 |
|
SEWA SINGH Vs. GHUMAND SINGH
|
August 4, 1965 |
|
SHALIGRAM ANANTRAM CHATURVEDI Vs. UNION OF INDIA
|
September 22, 1965 |
|
SHAM SUNDER LAL Vs. CHIEF ENGINEER
|
December 3, 1965 |
|
SHAMA CHARAN Vs. VED PAUL AND ANR.
|
August 26, 1965 |
|
SHANKAR Vs. UDHE SINGH
|
December 3, 1965 |
|
SHANTI SIDHU Vs. STATE OF PUNJAB
|
November 3, 1965 |
|
SHEO CHAND Vs. SADA NAND AND OTHERS
|
August 10, 1965 |
|
SHEO CHAND RAI RAM PARTAP Vs. JAGDISH PERSHAD SRIVASTAVA
|
July 23, 1965 |
|
SHER SINGH BUDH SINGH Vs. STATE OF PUNJAB
|
January 4, 1965 |
|
SHER SINGH VARMA Vs. RUP CHANDRA
|
August 11, 1965 |
|
SHERU Vs. SARWAN SINGH AND ORS.
|
March 11, 1965 |
|
SHRI DES RAJ Vs. S. GURNAM SINGH, S.D.M., FEROZEPORE AND OTHERS
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October 8, 1965 |
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SHRI DEWAN CHAND Vs. THE STATE OF PUNJAB AND ANR.
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August 25, 1965 |
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SHRI RAM MURTI CHOPRA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES, LUDHIANA DIVISION, LUDHIANA, AND OTHERS
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February 5, 1965 |
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SHRIMATI BUDHAN Vs. STATE OF PUNJAB AND OTHERS
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April 26, 1965 |
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SHRIMATI KARTAR DEVI Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
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January 13, 1965 |
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SHRIMATI MANGLI AND OTHERS Vs. THE KRISHNA BUS SERVICE LTD., DELHI, AND OTHERS
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May 10, 1965 |
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SHRIMATI PARI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
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December 16, 1965 |
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SINGH J N AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 8, 1965 |
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SITA RAM Vs. THE STATE
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February 12, 1965 |
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SMALL TOWN COMMITTEE, MANDI ATELI Vs. MAKHAN LAL
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October 19, 1965 |
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SMT. TARA WATI Vs. SEES RAM
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November 16, 1965 |
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SODHI MOHINDER SINGH Vs. SHRIMATI RAJINDER KAUR
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October 18, 1965 |
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SOMA VATI DEVI CHAND Vs. KRISHNA SUGAR MILLS LTD
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April 9, 1965 |
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SONEPAT LIGHT POWER AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 8, 1965 |
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SOWINDER SINGH NIHAL SINGH Vs. PUNJAB STATE
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April 5, 1965 |
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STATE Vs. GURDIAL SINGH MOHINDER SINGH
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July 19, 1965 |
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STATE Vs. LEKH RAJ FAQIR CHAND
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October 7, 1965 |
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STATE Vs. PARKASH CHAND
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November 12, 1965 |
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STATE Vs. SURINDER SINGH KAIRON
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July 24, 1965 |
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STATE OF KERALA Vs. THE NEW DELHI MUNICIPAL COMMITTEE
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January 20, 1965 |
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STATE OF PUNJAB Vs. KARNAIL SINGH AND ORS.
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April 7, 1965 |
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STATE OF PUNJAB Vs. KARANBIR SINGH
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September 1, 1965 |
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STATE OF PUNJAB Vs. NAND KISHORE
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May 12, 1965 |
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STATE OF PUNJAB Vs. GURNAM SINGH
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November 11, 1965 |
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SUBA SINGH Vs. SADHU SINGH CHUHAR SINGH
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August 17, 1965 |
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SUCHA SINGH Vs. GURBACHAN KAUR
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February 24, 1965 |
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SUD AND COMPANY Vs. STATE OF PUNJAB AND ANR.
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December 2, 1965 |
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SUKH DEV SARUP GUPTA Vs. PUNJAB STATE
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February 11, 1965 |
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SULTAN SINGH JAIN Vs. JAI CHAND AND ANR.
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April 26, 1965 |
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SURAJ BHAN Vs. ANOKH SINGH
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September 7, 1965 |
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SURAJ BHAN Vs. THE DEPUTY EXCISE & TAXATION COMMISSIONER, PATIALA DIVISION, PATIALA AND ANOTHER
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November 23, 1965 |
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SURAJ GOODS CARRIERS PRIVATE LIMITED Vs. THE STATE OF PUNJAB AND ORS.
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October 20, 1965 |
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SURESH KUMAR Vs. PUNJAB UNIVERSITY
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February 16, 1965 |
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SURINDER NATH UTTAM Vs. STATE OF PUNJAB
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May 12, 1965 |
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SURJIT KAUR ALIAS SANTO AND ANR. Vs. JARNAIL SINGH AND ORS.
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April 23, 1965 |
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SURJIT KUMAR HARICHAND Vs. RAJ KUMARI
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December 1, 1965 |
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SURJIT SINGH Vs. RAJ PAL
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December 20, 1965 |
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SURJIT SINGH Vs. NAZIR SINGH AND ANR.
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July 13, 1965 |
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SURRINDER NATH UTTAM Vs. THE STATE OF PUNJAB AND ANOTHER
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August 31, 1965 |
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SUSHIL KUMAR SANGHI Vs. R R KINI
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February 22, 1965 |
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T.N. MAHAJAN Vs. UNION OF INDIA AND OTHERS
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May 25, 1965 |
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TARA CHAND GARG Vs. STATE OF PUNJAB
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February 24, 1965 |
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TEJ PARKASH SINGH AND ANR. Vs. THE DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.
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March 11, 1965 |
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TELU RAM AND ANR. Vs. NATHU RAM AND ORS.
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September 13, 1965 |
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THE CHAWLA BANK LTD. Vs. MADAN LAL AND OTHERS
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April 2, 1965 |
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THE COMMISSIONER OF INCOME TAX Vs. THE KHANNA GRAIN SYNDICATE, KHANNA
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July 13, 1965 |
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THE FOODGRAIN DEALERS ASSOCIATION AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
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April 27, 1965 |
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THE MANAGEMENT OF MAJESTIC THEATRE, MOGA Vs. WORKMEN OF THE MAJESTIC THEATRE, MOGA AND ORS.
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October 6, 1965 |
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THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. RAUNQI RAM
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January 18, 1965 |
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THE NORTHERN INDIA TRANSPORTERS INSURANCE COMPANY LTD. Vs. AMRA WATI AND ANR.
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December 15, 1965 |
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THE STATE Vs. INDER SINGH
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November 2, 1965 |
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THE STATE Vs. BIKAR SINGH
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May 6, 1965 |
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THE STATE Vs. RANBIR SINGH
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August 13, 1965 |
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THE STATE OF PUNJAB Vs. RAJINDER SINGH
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May 18, 1965 |
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THE STATE OF PUNJAB AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
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October 11, 1965 |
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THE UNIQUE MOTOR AND GENERAL INSURANCE CO. LTD. AND ANR. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
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August 16, 1965 |
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TIKKA BALBIR SINGH BEDI AND ORS. Vs. BAKHSHI SALIG RAM AND ORS.
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April 22, 1965 |
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TIRLOK CHANDER SHARMA Vs. THE STATE OF PUNJAB AND ORS.
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February 1, 1965 |
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TULSAN Vs. SAHIB RAM CHET RAM
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May 6, 1965 |
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UDE CHAND Vs. RAJO
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November 29, 1965 |
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UMRAO SINGH Vs. NIKKU MAL GUPTA
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March 2, 1965 |
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UNION OF INDIA Vs. CALTEX INDIA LTD
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March 22, 1965 |
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UNION OF INDIA Vs. HINDUSTAN SUGAR MILLS LIMITED
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May 3, 1965 |
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UNION OF INDIA (UOI) Vs. MOHAN SINGH
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March 24, 1965 |
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UNION OF INDIA AND ANOTHER Vs. SHANKAR SINGH
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October 11, 1965 |
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UTTAM CHAND Vs. KARTAR SINGH
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July 16, 1965 |
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V N CHOKRA Vs. STATE
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September 24, 1965 |
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V N SARIN Vs. AJIT KUMAR POPLAI
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March 1, 1965 |
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VED PARKASH SAWHNEY Vs. TATA AND SONS (PRIVATE) LTD., AND ANOTHER
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May 11, 1965 |
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VIDYA DEVI Vs. THE DEPUTY COMMISSIONER AND ORS.
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May 13, 1965 |
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VIDYA DHAR SHARMA Vs. THE PRESIDENTS PRESS, CO-OPERATIVE, THRIFT AND CREDIT SOCIETY LTD.
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January 6, 1965 |
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VINOD KUMAR MAHAJAN Vs. STATE OF PUNJAB
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July 28, 1965 |
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VIR BHAN DHARAM CHAND Vs. SUNDER SINGH JAIMAL SINGH
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November 12, 1965 |
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WAKFS BOARD FOR PUNJAB AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
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September 6, 1965 |
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WARYAM SINGH Vs. PUNJAB STATE
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October 11, 1965 |
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WARYAM SINGH Vs. SADHU SINGH
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December 23, 1965 |
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WASAWA SINGH BHAGAT SINGH Vs. JAGIR SINGH HIRA SINGH
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May 28, 1965 |
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WAZIR SINGH CHHELA BLAKA BABA MULANGAH SHAH Vs. HIDAYAT SHAH SHRIDA
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November 26, 1965 |
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WHOLESALE CLOTH DEALERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1965 |
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WORKMEN OF BHUPENDRA CEMENT WORKS Vs. INDUSTRIAL TRIBUNAL
|
September 1, 1965 |
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WORKMEN OF KARNAL DISTILLERY CO LTD Vs. INDUSTRIAL TRIBUNAL PUNJAB
|
February 19, 1965 |
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WORKMEN OF OSWAL WEAVING FACTORY Vs. STATE OF PUNJAB
|
May 20, 1965 |
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YAD RAM Vs. S P KAREWAL
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October 26, 1965 |
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YOGESH CHANDER BAHREE Vs. THE REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH
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November 17, 1965 |
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ZAMINDAR MOTOR TRANSPORT COMPANY PRIVATE LTD. Vs. STATE TRANSPORT AUTHORITY AND ANR.
|
March 1, 1965 |
LOGIN