|
LACHHMAN DASS Vs. UNION OF INDIA AND OTHERS
|
October 23, 1964 |
|
AGGARWAL O P ITO Vs. STATE
|
December 18, 1964 |
|
AJAIB SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
September 2, 1964 |
|
AJAIB SINGH LACHHMAN SINGH Vs. GURBACHAN SINGH
|
July 30, 1964 |
|
AJIT SINGH Vs. STATE OF PUNJAB
|
February 21, 1964 |
|
AMAR CHAND Vs. THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH, AND OTHERS
|
September 3, 1964 |
|
AMAR SINGH Vs. PUNJAB STATE
|
November 16, 1964 |
|
AMAR SINGH GIRDHARI LAL Vs. UNION OF INDIA
|
October 30, 1964 |
|
AMIN CHAND AND SONS Vs. STATE OF PUNJAB
|
July 23, 1964 |
|
AMRITSAR SUGAR MILLS CO LTD Vs. U S NAURATH
|
March 26, 1964 |
|
ARJAN SINGH Vs. JOGINDER SINGH
|
October 9, 1964 |
|
ARUR CHAND AND OTHERS Vs. THE DISTRICT MAGISTRATE, DELHI, ETC.
|
August 5, 1964 |
|
ASA NAND Vs. MADHO SINGH AND ANR.
|
January 3, 1964 |
|
ASHARFI DEVI Vs. TIRLOK CHAND
|
July 29, 1964 |
|
ASTHAN DHARAM DWARA Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
December 3, 1964 |
|
ATMA SINGH Vs. FINANCIAL COMMISSIONER
|
April 3, 1964 |
|
BACHAN SINGH JANDOO Vs. STATE OF PUNJAB AND ANOTHER
|
April 9, 1964 |
|
BACHITTAR SINGH Vs. K.S. SETHI AND OTHERS
|
November 25, 1964 |
|
BACHNO Vs. SOHAN SINGH
|
January 2, 1964 |
|
BAHAL SINGH Vs. THE STATE AND ANR.
|
January 2, 1964 |
|
BAJAJ ELECTRICALS LTD. Vs. STATE OF PUNJAB AND ANR.
|
May 29, 1964 |
|
BAL SINGH Vs. CENTRAL GOVERNMENT
|
January 10, 1964 |
|
BALAK RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
November 24, 1964 |
|
BALBIR SINGH Vs. KULWANT SINGH
|
October 5, 1964 |
|
BALDEV PRASAD CHATURVEDI Vs. UNION OF INDIA
|
May 20, 1964 |
|
BALKISHAN MATRU MAL Vs. STATE
|
January 29, 1964 |
|
BALWANT SINGH Vs. SANT RAM SHARMA
|
January 9, 1964 |
|
BANSI LAL BULLAKI RAM Vs. SANT RAM CHOPRA
|
September 9, 1964 |
|
BASANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 1964 |
|
BASANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
January 10, 1964 |
|
BAWA MAHARAJ SINGH Vs. BAWA GURMUKH SINGH AND OTHERS
|
August 27, 1964 |
|
BAWA SATYA PAUL SINGH Vs. INCOME-TAX OFFICER INCOME TAX CUM-WEALTH TAX NEW DELHI
|
December 16, 1964 |
|
BEANT SINGH Vs. MALLA SINGH
|
September 17, 1964 |
|
BEHARI LAL AND OTHERS Vs. JAI SINGH AND OTHERS
|
November 23, 1964 |
|
BEHARI LAL HARI CHAND KHATRI Vs. SURINDER SINGH
|
September 2, 1964 |
|
BHAG SINGH Vs. JAWAHAR SINGH
|
November 12, 1964 |
|
BHAGIRATH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
December 10, 1964 |
|
BHAGIRATH SINGH Vs. STATE OF PUNJAB
|
October 19, 1964 |
|
BHAGWAN DASS AND OTHERS Vs. JAIRAM DAS
|
July 22, 1964 |
|
BHAGWAN SINGH Vs. STATE
|
May 27, 1964 |
|
BHOLA RAM Vs. MANOHAR LAL AND ANR.
|
August 5, 1964 |
|
BHUP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 1964 |
|
BIBI AMAR KAUR Vs. SHIV KARAN
|
September 2, 1964 |
|
BINDRA BAN Vs. J.S. QAUMI AND ORS.
|
September 24, 1964 |
|
BISHAMBAR LAL Vs. THE STATE OF PUNJAB
|
November 30, 1964 |
|
BISHAMBAR LAL DAYA CHAND Vs. STATE OF PUNJAB
|
December 4, 1964 |
|
BRIJLAL GOSWAMI Vs. STATE OF PUNJAB
|
September 11, 1964 |
|
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB
|
September 24, 1964 |
|
BUA DASS KAUSHAL Vs. STATE OF PUNJAB
|
November 10, 1964 |
|
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. PUNJAB STATE
|
March 10, 1964 |
|
CHAMAN LAL AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
|
September 29, 1964 |
|
CHAMAN LAL BERI Vs. GIAN CHAND BEHL AND ANOTHER
|
March 12, 1964 |
|
CHANAN DEVI Vs. DES RAJ RAMCHAND
|
September 30, 1964 |
|
CHANAN RAM JAGAN NATH Vs. STATE OF PUNJAB
|
March 25, 1964 |
|
CHAND SINGH Vs. STATE
|
March 26, 1964 |
|
CHANDER BHAN Vs. MAHA SINGH
|
May 4, 1964 |
|
CHANDER BHAN Vs. JAI LAL HARPHUL AND ORS.
|
March 20, 1964 |
|
CHATTAR SAIN Vs. JAMBOO PARSHAD AND SONS
|
October 20, 1964 |
|
CHAUDHRI BASTI RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 24, 1964 |
|
CHHANGA SINGH INDAR SINGH Vs. DHARAM SINGH
|
August 11, 1964 |
|
CHHATTAR SINGH Vs. STATE OF PUNJAB
|
January 29, 1964 |
|
CHUHAR MAL Vs. BALAK RAM AND ANR.
|
January 28, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. CHHEHARTA BUTTON FACTORY
|
July 15, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. TULSI DASS JASHAN LAL KUTHIALA
|
September 10, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. RAM LALL NANAK CHAND
|
December 23, 1964 |
|
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR AND Vs. ALPS THEATRE RAJPURA
|
October 28, 1964 |
|
DALBARA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
August 21, 1964 |
|
DALJIT SINGH ALIAS DALJIT Vs. TULLA RAM
|
December 24, 1964 |
|
DAULAT RAM Vs. JAI DAI
|
December 3, 1964 |
|
DAULAT RAM KHANNA Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1964 |
|
DAVINDER SINGH AND AMAR SINGH AND ANR. Vs. DEPUTY SECRETARY CUM SETTLEMENT COMMISSIONER AND ORS.
|
February 7, 1964 |
|
DAYA SWARUP NEHRA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 21, 1964 |
|
DEEP CHAND Vs. BHAGO
|
July 17, 1964 |
|
DELHI ADMINISTRATION Vs. GOVERDHAN LAL
|
April 21, 1964 |
|
DERA BHAI KAPOOR SINGH Vs. STATE OF PUNJAB
|
December 3, 1964 |
|
DERA MUSA WALA AND ORS. Vs. SEWA DASS AND ORS.
|
February 26, 1964 |
|
DESH BANDHU GUPTA Vs. STATE OF PUNJAB
|
May 4, 1964 |
|
DEVI RAM Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 1964 |
|
DEWAN CHAND VOHRA AND OTHERS Vs. RAGHBIR CHANDER KAPUR
|
March 31, 1964 |
|
DHAN RAJ JAYANA Vs. SAT PARKASH SINGH
|
March 19, 1964 |
|
DHAN SINGH Vs. LAKSHMI NARAIN AND OTHERS
|
April 6, 1964 |
|
DHANJI RAM SHARMA Vs. UNION OF INDIA
|
February 14, 1964 |
|
DHARAM SINGH Vs. STATE OF PUNJAB
|
November 26, 1964 |
|
DHARAM SINGH Vs. THE STATE OF PUNJAB
|
November 20, 1964 |
|
DHILLON TRANSPORT COMPANY AND ANR. Vs. THE ASSESSING AUTHORITY AND ORS.
|
August 6, 1964 |
|
DIAL SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
|
January 3, 1964 |
|
DIAYALI BAL Vs. JUPITER GENERAL INSURANCE CO LTD
|
October 19, 1964 |
|
DR. BAL SAROOP DAULAT RAM Vs. LT. COL. LAKHBIR SINGH KIRPAL SINGH AND ANR.
|
January 28, 1964 |
|
DURGA DAS MUNDHRA Vs. THE STATE
|
April 22, 1964 |
|
EXPRESS NEWSPAPERS LTD. Vs. RAISINA PUBLICATION PRIVATE LTD. AND ANR.
|
March 24, 1964 |
|
FATEH SINGH Vs. B S GREWAL
|
May 29, 1964 |
|
FATTA Vs. STATE
|
February 4, 1964 |
|
FERTILIZER CORPORATION OF INDIA Vs. SANJIT KUMAR GHOSH
|
August 26, 1964 |
|
FERTILIZERS CORPORATION OF INDIA Vs. TATA IRON AND STEEL CO LTD
|
August 19, 1964 |
|
FIRM JAGAT RAM OM PRAKASH Vs. EXCISE AND TAXATION OFFICE ASSESSING AUTHORITY AMRITSAR
|
October 9, 1964 |
|
GAINDI Vs. UNION OF INDIA
|
July 20, 1964 |
|
GANGA NARAIN ALIAS KAKKO Vs. BALKISHAN DAS AND ANOTHER
|
April 27, 1964 |
|
GHAMANDI LAL Vs. STATE OF PUNJAB
|
November 12, 1964 |
|
GIAN CHAND Vs. TULSI RAM
|
December 15, 1964 |
|
GIAN PARKASH GUPTA Vs. STATE
|
April 27, 1964 |
|
GIANI AJMER SINGH Vs. RANJIT SINGH GREWAL
|
August 24, 1964 |
|
GOBIND RAM Vs. NIHAL CHAND AND ANOTHER
|
May 19, 1964 |
|
GOBIND SINGH Vs. D I G OF POLICE
|
January 24, 1964 |
|
GOHD SINGH Vs. TEJA SINGH
|
October 20, 1964 |
|
GOMAN RAM Vs. HARDYAL SINGH
|
September 25, 1964 |
|
GOPI CHAND Vs. THE STATE OF PUNJAB
|
April 30, 1964 |
|
GRAM PANCHAYAT DEH MAUZA GHARHI BRAHMAN Vs. KESHO NARAIN AND ORS.
|
January 31, 1964 |
|
GULAB RAI KISHORI LAL Vs. BANARSIDAS CHANDIWALA SEWA SMARAK TRUST
|
March 17, 1964 |
|
GULAB SINGH PARDHAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
April 1, 1964 |
|
GURBACHAN SINGH Vs. ICHHAR SINGH AND ORS.
|
November 6, 1964 |
|
GURBAKASHISH SINGH AND ANOTHER Vs. THE PANCHAYAT SAMITI DHARAMKOT, DISTRICT FEROZEPORE AND OTHERS
|
March 25, 1964 |
|
GURBAKHSHISH SINGH Vs. RANJIT SINGH
|
September 29, 1964 |
|
GURBUX SINGH Vs. UNION OF INDIA AND OTHER
|
December 2, 1964 |
|
GURDAS SINGH Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1964 |
|
GURDEV SINGH Vs. THE PUNJAB STATE AND OTHERS
|
July 31, 1964 |
|
GURDIAL KAUR Vs. PRITAM SINGH KEHAR SINGH
|
September 11, 1964 |
|
GURDIAL SINGH Vs. SAWARAN SINGH HAKIM SINGH
|
November 26, 1964 |
|
GURDIAL SINGH Vs. THE STATE AND OTHERS
|
September 21, 1964 |
|
GURDIP KAUR Vs. GHAMAND SINGH DEWA SINGH
|
July 28, 1964 |
|
GURDIT SINGH Vs. DURGA DASS KHANNA AND ORS.
|
November 2, 1964 |
|
GURMUKH SINGH PURI Vs. STATE OF PUNJAB AND ANR.
|
September 18, 1964 |
|
GURU DATT Vs. SOHAN SINGH AND ANR.
|
July 21, 1964 |
|
H C SARIN Vs. UNION OF INDIA
|
August 31, 1964 |
|
HANS RAJ MITTAL Vs. KHUSHI RAM GANGA RAM AND ORS.
|
May 29, 1964 |
|
HAR GOVIND Vs. PALOO RAM AND OTHERS
|
November 10, 1964 |
|
HARBANS SINGH NIRMAL Vs. PUNJAB UNIVERSITY AND ORS.
|
February 18, 1964 |
|
HARBANS SINGH S HARKISHAN SINGH Vs. UNION OF INDIA
|
November 27, 1964 |
|
HARBHAJAN SINGH Vs. CHANAN SINGH AND OTHERS
|
September 3, 1964 |
|
HARDIAL SINGH Vs. STATE AND ANOTHER
|
May 7, 1964 |
|
HARDIAL SINGH CHARAN SINGH Vs. STATE
|
March 7, 1964 |
|
HARI CHAND Vs. NIRANJAN SINGH
|
March 5, 1964 |
|
HARI RAM Vs. HANS RAJ
|
November 20, 1964 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
December 16, 1964 |
|
HARI SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
July 16, 1964 |
|
HARNAM KAUR Vs. BALBIR SINGH
|
January 10, 1964 |
|
HARNAM SINGH Vs. GOVERNMENT OF INDIA, MINISTRY OF REHABILITATION, NEW DELHI AND OTHERS
|
July 15, 1964 |
|
HARNAM SINGH Vs. D K PURI
|
February 13, 1964 |
|
HARNAM SINGH AND ASA SINGH Vs. THE STATE
|
February 7, 1964 |
|
HARTEJ BAHADUR SINGH Vs. STATE OF PUNJAB
|
October 12, 1964 |
|
HARTEJ BAHADUR SINGH AND HARI SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
April 23, 1964 |
|
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA
|
December 17, 1964 |
|
HINDUSTAN FORESTS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1964 |
|
HINDUSTAN TWYFORDS Vs. DAULAT RAM
|
March 3, 1964 |
|
HIRA SINGH Vs. ISHAR SINGH AND ORS.
|
March 3, 1964 |
|
HOSHIAR SINGH Vs. THE STATE
|
April 14, 1964 |
|
IN RE: SURRINDER SINGH Vs. STATE
|
September 17, 1964 |
|
INDER PARKASH Vs. HANS RAJ AND ANR.
|
December 11, 1964 |
|
INDER SINGH Vs. KALU RAM AND ANOTHER
|
September 4, 1964 |
|
INDER SINGH Vs. MOTI SINGH
|
April 10, 1964 |
|
INDERJIT SINGH Vs. SATNAM SINGH
|
January 20, 1964 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. J.C. CHANDIOK OF WALKER CHANDIOK AND CO.
|
January 31, 1964 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA MATHURA RAOD Vs. V K VERMA
|
September 21, 1964 |
|
JAGAN NATH Vs. KRISHAN KUMAR
|
March 18, 1964 |
|
JAGAT NARAIN SETH AND ORS. Vs. THE MUNICIPAL CORPORATION OF DELHI
|
May 6, 1964 |
|
JAGAT RAM HAMIR CHAND Vs. SHANTI SARUP
|
November 5, 1964 |
|
JAGAT RAM OM PARKASH Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
October 9, 1964 |
|
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ANR.
|
September 11, 1964 |
|
JAGDISH CHAND MEHRA AND ORS. Vs. NEW INDIA, EMBROIDERY MILLS (1946) PVT. LTD. AND ORS.
|
February 5, 1964 |
|
JAGDISH CHANDRA GUPTA Vs. UNION OF INDIA
|
March 20, 1964 |
|
JAGMOHAN SINGH Vs. UNION OF INDIA
|
August 31, 1964 |
|
JAI DAYAL S/O GANESH DASS Vs. STATE OF PUNJAB
|
November 24, 1964 |
|
JAI SINGH Vs. GRAM PANCHAYAT SINGHANWALA AND OTHERS
|
October 18, 1964 |
|
JAI SINGH PYARA SINGH Vs. GRAM PANCHAYAT SINGHANWALA
|
October 8, 1964 |
|
JAISINGHANI S G Vs. UNION OF INDIA
|
March 11, 1964 |
|
JANGIR SINGH GANDA SINGH Vs. NIHAL KAUR
|
November 26, 1964 |
|
JANKI DASS BHAGAT RAM Vs. EXCISE AND TAXATION OFFICER
|
October 5, 1964 |
|
JANKI DEVI Vs. JOGINDER SINGH
|
January 9, 1964 |
|
JASWANT SINGH Vs. SHRIMATI PREM KUMARI
|
March 5, 1964 |
|
JIT SINGH AND ANR. Vs. THE STATE OF PUNJAB AND ORS.
|
January 2, 1964 |
|
JIT SINGH S/O NARAIN SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 5, 1964 |
|
JIWAN DASS Vs. DEVI BAI
|
April 6, 1964 |
|
JIWAN INDUSTRIES PRIVATE LTD. Vs. SANTOSH AND COMPANY
|
December 17, 1964 |
|
JUBILEE HIGHWAY TRANSPORT PRIVATE Vs. STATE OF PUNJAB AND ANR.
|
May 13, 1964 |
|
JUBLI CINEMA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 13, 1964 |
|
KABUL SINGH Vs. RAM SINGH AND ORS.
|
October 6, 1964 |
|
KABUL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 20, 1964 |
|
KAILASH AGENCIES MADRAS Vs. COLLECTOR OF CUSTOMS MADRAS
|
May 1, 1964 |
|
KAKA RAM Vs. SATYA WATI
|
September 9, 1964 |
|
KANGRA VALLEY STATE CO. LTD. Vs. KIDAR NATH AND ORS.
|
May 21, 1964 |
|
KANS RAJ NATHU RAM Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR
|
August 13, 1964 |
|
KANSHI RAM Vs. RAM KRISHAN
|
January 11, 1964 |
|
KAPUR BHIMBER UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 30, 1964 |
|
KARAM CHAND GURDITTA MAL Vs. BANWARI LAL RAM RATTAN
|
August 17, 1964 |
|
KARNAL DISTILLERY CO LTD Vs. STATE OF PUNJAB
|
October 26, 1964 |
|
KARNAL DISTILLERY CO LTD , KARNAL Vs. STATE OF PUNJAB
|
August 20, 1964 |
|
KARTAR SINGH Vs. STATE
|
February 5, 1964 |
|
KARTAR SINGH Vs. SHRIMATI NACHHATTAR KAUR AND ANOTHER
|
September 25, 1964 |
|
KARTAR SINGH Vs. BARKAT RAM
|
November 25, 1964 |
|
KARTAR SINGH Vs. PUNJAB STATE
|
August 3, 1964 |
|
KAURAN DEVI Vs. LAKHMI CHAND
|
May 12, 1964 |
|
KAVITA Vs. THE PUNJAB UNIVERSITY
|
April 27, 1964 |
|
KESAR DAS Vs. BAKHSHI RAM AND ANOTHER
|
August 25, 1964 |
|
KESHAB RAM Vs. PURAN CHAND AND OTHERS
|
February 24, 1964 |
|
KHAZAN CHAND DHAMIJA Vs. THE STATE OF PUNJAB AND ANOTHER
|
May 14, 1964 |
|
KHIALI RAM Vs. SUBEDAR MAST RAM AND OTHERS
|
February 20, 1964 |
|
KHUSHI RAM Vs. SHANTI RANI AND OTHERS
|
March 18, 1964 |
|
KISHAN CHAND & CO Vs. S K JAIN
|
November 7, 1964 |
|
KISHAN CHAND AND CO Vs. S K JAIN
|
November 17, 1964 |
|
KISHAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
November 12, 1964 |
|
KOTKAPURA BUS SERVICE PRIVATE LTD. Vs. THE EXCISE AND TAXATION OFFICER AND ORS.
|
January 27, 1964 |
|
LACHHMAN AND OTHERS Vs. AMAR SINGH AND OTHERS
|
September 9, 1964 |
|
LACHHMI NARAIN Vs. STATE OF PUNJAB
|
January 3, 1964 |
|
LAKHBIR SINGH Vs. SARDAR TRADING COMPANY AND ORS.
|
May 1, 1964 |
|
LAKHSHMI CHAND Vs. STATE
|
July 2, 1964 |
|
LAL CHAND JAGAN NATH Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
|
August 28, 1964 |
|
LAL SINGH Vs. SARDARA AND ANR.
|
May 1, 1964 |
|
LEELA RAM Vs. STATE
|
March 31, 1964 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. FIRM TIRATH RAM AND SONS
|
May 1, 1964 |
|
M P SHREEVASTAVA Vs. VEENA
|
May 29, 1964 |
|
M. DASTGIR SAHEB AND M. MOHIDDIN Vs. UNION OF INDIA (UOI) AND ORS.
|
April 1, 1964 |
|
MADAN GOPAL SEHGAL Vs. OM PARKASH
|
September 18, 1964 |
|
MADAN LAL Vs. DHAN RAJ
|
February 24, 1964 |
|
MADAN MOHAN Vs. BALKISHAN DAS
|
October 27, 1964 |
|
MADAN MOHAN Vs. DISTRICT EXCISE AND TAXATION OFFICER
|
January 27, 1964 |
|
MAGHAR SINGH Vs. STATE OF PUNJAB AND ANR.
|
August 24, 1964 |
|
MAGHAR SINGH AND OTHERS Vs. GUJJAR SINGH AND OTHERS
|
February 10, 1964 |
|
MAHI DAS Vs. NAGAR MAL
|
November 6, 1964 |
|
MAHLA SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ANR.
|
December 10, 1964 |
|
MALHU AND OTHERS Vs. SHAM LAL AND OTHERS
|
February 5, 1964 |
|
MALOOK DASS Vs. SAHIB RAM
|
March 3, 1964 |
|
MAMAN SINGH Vs. THE RESIDENT MAGISTRATE, GOHANA AND OTHERS
|
December 4, 1964 |
|
MAN MOHAN LAL Vs. B.D. GUPTA S/O RATTAN SAIN
|
February 17, 1964 |
|
MANGAL SINGH Vs. DOGAR SINGH
|
March 11, 1964 |
|
MANGAT RAI AND ORS. Vs. JULLUNDER IMPROVEMENT TRUST AND ORS.
|
February 12, 1964 |
|
MANGE Vs. DES RAJ
|
December 1, 1964 |
|
MANOHAR LAL AND ORS. Vs. THE SETTLEMENT OFFICER CONSOLIDATION OF HOLDINGS AND ANR.
|
October 13, 1964 |
|
MANOHARLAL RATNA Vs. UNION OF INDIA
|
September 21, 1964 |
|
MANSA RAM SUSHIL KUMAR Vs. ASSESSING AUTHORITY
|
May 1, 1964 |
|
MANSA ROADWAYS (P) LTD. AND ANR. Vs. THE ASSESSING AUTHORITY, PASSENGERS AND GOODS TAXATION, PATIALA DIVISION AND ANR.
|
October 20, 1964 |
|
MATHRA PURI Vs. HUKAM CHAND
|
September 2, 1964 |
|
MAYA RAM BHATIA Vs. K.K. UPAL
|
December 16, 1964 |
|
MEHMA SINGH Vs. FINANCIAL COMMISSIONER
|
December 18, 1964 |
|
MEHTA MANGAL RAI Vs. KARAM CHAND AND OTHERS
|
August 26, 1964 |
|
MESSERS BAHADUR CHAND CHAMAN LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
August 17, 1964 |
|
MESSRS BASAKHA SINGH & COMPANY Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS, NEW DELHI AND ANOTHER
|
April 10, 1964 |
|
MESSRS DHILLON TRANSPORT CO., BHATINDA AND ANOTHER Vs. THE ASSESSING AUTHORITY AND OTHERS
|
August 16, 1964 |
|
MESSRS RAM LAL & CO. Vs. THE SECRETARY TO GOVERNMENT PUNJAB, LOCAL DEPARTMENT, CHANDIGARH AND OTHERS
|
November 26, 1964 |
|
MESSRS RATTAN DI HATTI Vs. THE EXCISE AND TAXATION OFFICER, LUDHIANA AND ANOTHER
|
February 19, 1964 |
|
MESSRS. HUKAM CHAND JAI DAYAL AND OTHERS Vs. THE PUNJAB STATE AND OTHERS
|
May 25, 1964 |
|
MESSRS. JIWAN INDUSTRIES PRIVATE LTD. Vs. MESSRS. SANTOSH & CO.
|
December 17, 1964 |
|
MIKHI RAM AMAR NATH Vs. STATE OF PUNJAB AND ANR.
|
July 22, 1964 |
|
MILKHA SINGH AND ORS. Vs. MAHARAJ KISHEN AND ORS.
|
May 26, 1964 |
|
MILKHA SINGH BHANDU SINGH Vs. UNION OF INDIA
|
December 15, 1964 |
|
MISRI SINGH Vs. PALA SINGH AND ANR.
|
July 15, 1964 |
|
MODI SPINNING AND WEAVING MILLS CO Vs. STATE OF PUNJAB
|
October 23, 1964 |
|
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. STATE OF PUNJAB
|
October 23, 1964 |
|
MODI SPINNING AND WEAVING MILLS, COMPANY LIMITED AND ANR. Vs. THE STATE OF PUNJAB AND ANR.
|
December 22, 1964 |
|
MOHAN SINGH Vs. STATE
|
April 7, 1964 |
|
MOHAN SINGH BALWANT SINGH Vs. STATE
|
January 7, 1964 |
|
MOHAR SINGH AND HARNAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 26, 1964 |
|
MOHINDER PARTAP PURI, EXCISE SUB Vs. PUNJAB STATE THROUGH SECRETARY EXCISE AND TAXATION DEPARTMENT, PUNJAB AND ANR.
|
December 10, 1964 |
|
MOHINDER SINGH Vs. ABHE RAJ SINGH AND ORS.
|
October 5, 1964 |
|
MOHINDER SINGH Vs. NIHAL KAUR
|
April 1, 1964 |
|
MOHINDER SINGH Vs. LACHHMAN SINGH
|
November 2, 1964 |
|
MOHINDER SINGH Vs. COLLECTOR SANGRU
|
November 27, 1964 |
|
MOHINDER SINGH JAGDEV Vs. DELHI ADMINISTRATION AND ANOTHER
|
March 20, 1964 |
|
MOLAR MAL Vs. SHYAM MANOHAR LAL AND ANOTHER
|
March 12, 1964 |
|
MOTI RAM MEHRA Vs. UNION OF INDIA
|
November 13, 1964 |
|
MRS. SAVITRI AHUJA Vs. HARBANS SINGH MEHTA
|
April 30, 1964 |
|
MRS. SHARDA RANI Vs. MALIK YASHPAL
|
April 17, 1964 |
|
MST. JITAN AND ANR. Vs. THE STATE
|
December 15, 1964 |
|
MST. KIRPO AND ORS. Vs. BAKHTAWAR SINGH
|
March 9, 1964 |
|
MUKHTIAR CHAND SON OF RALLA RAM Vs. MARKETING COMMITTEE MALOUT MANDI DISTRICT FEROZEPORE
|
March 25, 1964 |
|
MUKHTIAR KAUR Vs. KARTAR KAUR
|
December 11, 1964 |
|
MUL CHAND Vs. STATE OF PUNJAB
|
November 6, 1964 |
|
MUNICIPAL COMMITTEE Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1964 |
|
MUNICIPAL COMMITTEE CHHEHARTA DISTRICT AMRITSAR Vs. MUNSHI RAM
|
October 22, 1964 |
|
MUNICIPAL COMMITTEE OF SIRHIND Vs. THE STATE OF PUNJAB AND OTHERS
|
November 10, 1964 |
|
MUNICIPAL CORPORATION DELHI Vs. JAI DAYAL JAWANDA MAL
|
May 25, 1964 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SURJA RAM
|
April 2, 1964 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GHISA RAM
|
November 11, 1964 |
|
MUNILAL PESHAWARIA AND OTHERS Vs. BALWANT RAI KUMAR AND OTHERS
|
April 3, 1964 |
|
MUNSHA SINGH SUNDER SINGH Vs. GURUDIT SINGH
|
July 29, 1964 |
|
MURARI LAL GUPTA Vs. STATE OF PUNJAB AND ANR.
|
March 26, 1964 |
|
NANGA BHUP Vs. ADDITIONAL DIRECTORS CONSOLIDATION OF HOLDINGS
|
October 1, 1964 |
|
NANHAR Vs. AMAR SINGH
|
February 19, 1964 |
|
NARAIN KAUR Vs. THE STATE OF PUNJAB AND ANR.
|
August 21, 1964 |
|
NATIONAL RAYON CORPORATION Vs. ADDITIONAL ASSISTANT EXCISE AND TAXATION COMMISSIONER
|
July 16, 1964 |
|
NAURANG LAL Vs. SURESH KUMAR
|
January 28, 1964 |
|
NAWAL Vs. FINANCIAL COMMISSIONER
|
August 5, 1964 |
|
NETRAM AND ORS. Vs. THE CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
November 18, 1964 |
|
NEW BANK OF INDIA LTD Vs. RAJ RANI W/O JAIKISHAN DASS
|
December 4, 1964 |
|
NEW DELHI MUNICIPAL COMMITTEE Vs. JAGDISH RAI AND ANOTHER
|
January 23, 1964 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MOTI RAM AND ORS.
|
February 14, 1964 |
|
NEW RAJASTHAN MINERAL SYNDICATE Vs. STATE OF PUNJAB
|
October 9, 1964 |
|
NIHAL CHAND MUNSHI RAM Vs. VISHANDAS MENRAJ
|
November 8, 1964 |
|
NIRMAL SINGH AND OTHERS Vs. THE PUNJAB STATE AND OTHERS
|
May 29, 1964 |
|
OM PARKASH Vs. THE STATE
|
March 5, 1964 |
|
OM PARKASH Vs. STATE
|
August 5, 1964 |
|
OM PARKASH SETH Vs. ASSESSING AUTHORITY
|
January 9, 1964 |
|
OM PARKASH SHARMA Vs. SHRIMATI NIRMAL SHARMA
|
March 3, 1964 |
|
PADAM PARSHAD Vs. LOK NATH ISWAR SARUP AND ORS.
|
March 18, 1964 |
|
PALA SINGH AND ANOTHER Vs. JHANDA SINGH AND OTHERS
|
February 6, 1964 |
|
PARBHU AND ORS. Vs. GIRDHARI AND ORS.
|
July 28, 1964 |
|
PARKASH CHAND Vs. SOHAN LAL
|
August 31, 1964 |
|
PARKASH CHANDRA Vs. UNION OF INDIA
|
March 11, 1964 |
|
PARMA NAND Vs. SAROOP KRISHAN
|
November 2, 1964 |
|
PARSHOTAM DASS LAJJA RAM Vs. STATE
|
September 28, 1964 |
|
PARTAP ROSIN AND TURPENTINE FACTORY Vs. STATE OF PUNJAB
|
December 24, 1964 |
|
PARVATI DEVI Vs. TIBBIA COLLEGE BOARD DELHI
|
November 27, 1964 |
|
PATEL COTTON COMPANY PRIVATE LTD Vs. STATE OF PUNJAB
|
May 14, 1964 |
|
PEARL CYCLE INDUSTRIES LTD. Vs. A.N. KAUL AND ANR.
|
April 8, 1964 |
|
PHAGU RAM Vs. STATE OF PUNJAB AND ORS.
|
October 9, 1964 |
|
PREM CHAND Vs. STATE
|
February 7, 1964 |
|
PREM SUKH DASS Vs. THE STATE OF PUNJAB AND ORS.
|
August 10, 1964 |
|
PRITAM SINGH SON OF KISHAN SINGH Vs. S RANJITH SINGH SON OF R B NARAIN SINGH
|
July 14, 1964 |
|
PRITHVI SINGH AZAD Vs. AJAIB SINGH SINDHU
|
January 11, 1964 |
|
PUNJAB STATE Vs. BEANT SINGH
|
February 13, 1964 |
|
PUNJAB STATE Vs. JASBIR SINGH AND OTHERS
|
February 10, 1964 |
|
PYARA SINGH Vs. MAHANT GURMUKH DASS
|
December 14, 1964 |
|
RACHPAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
September 25, 1964 |
|
RAGHBIR SINGH Vs. RAJA RAM AND ORS.
|
November 17, 1964 |
|
RAGHBIR SINGH AND ORS. Vs. FINANCIAL COMMISSIONER REVENUE AND ORS.
|
February 12, 1964 |
|
RAGHUNATH SINGH Vs. COMMISSIONER OF INCOME-TAX SIMLA
|
October 26, 1964 |
|
RAI BAHADUR SEWAK RAM TRUST SOCIETY Vs. MOHKAM CHAND
|
January 29, 1964 |
|
RAJ KUMAR Vs. SANT RAM AND ANOTHER
|
July 24, 1964 |
|
RAJ KUMAR GOEL Vs. STATE OF PUNJAB
|
September 17, 1964 |
|
RAJASTHAN SNUFF FACTORY BEAWAR Vs. GORDHAN CO
|
January 22, 1964 |
|
RAJBANS BEHARI LAL Vs. JANKI DEVI W/O GOPAL BEHARI LAL
|
July 29, 1964 |
|
RAM CHAND Vs. STATE OF PUNJAB
|
March 23, 1964 |
|
RAM CHAND Vs. HARDWARI LALL
|
December 31, 1964 |
|
RAM CHAND WASANDA RAM ARORA Vs. NOTAM DAS GOWARDHAN DAS ARORA
|
July 28, 1964 |
|
RAM CHANDRA AND KANSHI RAM Vs. THE PUNJAB STATE AND ORS.
|
November 18, 1964 |
|
RAM DHARI MALL RAJ KUMAR Vs. STATE OF PUNJAB
|
October 28, 1964 |
|
RAM DITTA Vs. FINANCIAL COMMISSIONER
|
November 2, 1964 |
|
RAM KIRPAL Vs. JAIN SWEITAMNA TEMPLE BUILDINGS AND OTHERS
|
November 27, 1964 |
|
RAM KISHAN Vs. SHEO CHAND AND OTHERS
|
March 16, 1964 |
|
RAM KUMAR AND ANOTHER Vs. JAI PAL SINGH AND ANOTHER
|
February 7, 1964 |
|
RAM KUMAR BHOLA NATH Vs. BANWARILAL NAND KISHORE
|
December 18, 1964 |
|
RAM LAL KARAM CHAND Vs. UNION OF INDIA
|
February 17, 1964 |
|
RAM PARKASH Vs. SUNDER DASS
|
November 26, 1964 |
|
RAM PARTAP Vs. FINANCIAL COMMISSIONER AND ORS.
|
August 26, 1964 |
|
RAM SARAN AND OTHERS Vs. ANWAL SINGH AND OTHERS
|
May 29, 1964 |
|
RAM SARUP SANT RAM AGGARWAL Vs. CHANAN SINGH ARJAN SINGH AND ORS.
|
February 6, 1964 |
|
RAM SINGH Vs. STATE OF PUNJAB
|
November 9, 1964 |
|
RAM SWARUP Vs. THE UNION OF INDIA AND OTHERS
|
January 20, 1964 |
|
RAMESH CHANDER HASTIR Vs. THE VICE-CHANCELLOR OF PUNJAB UNIVERSITY CHANDIGARH AND ANOTHER
|
May 29, 1964 |
|
RAMESH KAPUR Vs. PUNJAB UNIVERSITY
|
August 31, 1964 |
|
RAMESHWAR DASS AND ANR. Vs. RISHI PARKASH AND ORS.
|
September 7, 1964 |
|
RAMNIJ DASS MANOHAR LAL Vs. STATE OF PUNJAB
|
February 14, 1964 |
|
RAN SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
|
August 3, 1964 |
|
RANJIT SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
March 17, 1964 |
|
RATTAN AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
November 12, 1964 |
|
RATTI KHAN Vs. STATE
|
May 8, 1964 |
|
ROHLU RAM Vs. GRAM PANCHAYAT AND ANOTHER
|
September 14, 1964 |
|
ROSHAN LAL AND CO Vs. COMMISSIONER OF INCOME TAX PUNJAB
|
December 22, 1964 |
|
ROSHAN LAL KUTHIALA Vs. INCOME TAX OFFICER
|
May 29, 1964 |
|
RUBBER CHAPPAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA (UOI) AND ANR.
|
April 29, 1964 |
|
S SARUP SINGH Vs. UNION OF INDIA
|
August 21, 1964 |
|
S. GURMEJ SINGH AND HIRA SINGH Vs. THE ELECTION TRIBUNAL AND ORS.
|
March 13, 1964 |
|
S.M. RAM LAL AND COMPANY Vs. THE SECRETARY TO GOVERNMENT, LOCAL GOVERNMENT DEPARTMENT AND ORS.
|
November 26, 1964 |
|
SADA NAND SARASWATI Vs. SHIV NATH AND OTHERS
|
July 23, 1964 |
|
SADHA SINGH Vs. GURAN DITTA
|
September 23, 1964 |
|
SADHU SINGH Vs. SHAMSHER SINGH JOSH
|
July 17, 1964 |
|
SAIN DASS FARANGU RAM Vs. RAM SARAN DASS DHARAM ARTH TRUST AND ORS.
|
January 7, 1964 |
|
SAMPURAN SINGH MEHMAN SINGH Vs. SAMPURAN SINGH NARAIN SINGH
|
August 27, 1964 |
|
SANT SINGH KANWARJIT SINGH Vs. ASSESSING AUTHORITY
|
December 18, 1964 |
|
SANTA SINGH Vs. HAZARA SINGH AND OTHERS
|
October 20, 1964 |
|
SARDARNI GURDIAL KAUR Vs. S SATINDAR SINGH
|
July 31, 1964 |
|
SARDOOL SINGH Vs. THE STATE
|
February 7, 1964 |
|
SAROJINI MARKET SHOP-KEEPERS ASSOCIATION (REGD.) AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 25, 1964 |
|
SAROOP PARDESI AND ANOTHER Vs. THE STATE
|
May 29, 1964 |
|
SARUP SINGH Vs. K.C. GROVER AND ANR.
|
September 8, 1964 |
|
SARWAN SINGH Vs. THE PUNJAB UNIVERSITY, CHANDIGARH
|
April 29, 1964 |
|
SAT PAL SEHGAL Vs. STATE OF PUNJAB
|
January 10, 1964 |
|
SAT PARKAS Vs. UNION OF INDIA
|
August 27, 1964 |
|
SATISH CHANDER WADHAWAN Vs. THE PUNJAB UNIVERSITY
|
October 30, 1964 |
|
SATPAL CHOPRA Vs. STATE OF PUNJAB
|
October 8, 1964 |
|
SAWAN MAL AND OTHERS Vs. THE STATE AND OTHERS
|
May 13, 1964 |
|
SETH GUJAR MAL MODI R B Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1964 |
|
SHADI RAM Vs. DEPUTY COMMISSIONER
|
May 27, 1964 |
|
SHAMSHER SINGH Vs. SAHIB DIAL ALIAS SHIBU
|
December 17, 1964 |
|
SHANTI DEVI Vs. DEPUTY CUSTODIAN GENERAL
|
November 11, 1964 |
|
SHANTI PERSHAD Vs. COMPETENT AUTHORITY UNDER THE SLUM AREAS
|
December 11, 1964 |
|
SHEEL KUMAR Vs. ADITYA NARAIN AND ANOTHER
|
April 22, 1964 |
|
SHER SINGH KARTAR SINGH Vs. TEHSILDAR SALES TAX TIS HAZARI
|
September 28, 1964 |
|
SHERA Vs. FINANCIAL COMMISSIONER
|
May 4, 1964 |
|
SHIELA RANI Vs. DURGA PERSHAD
|
May 20, 1964 |
|
SHILA BHALLA Vs. THAKAR BHAGWAN DASS
|
December 22, 1964 |
|
SHIP (INDIA) PRIVATE LTD., NEW DELHI Vs. ASSOCIATED TRADERS & ENGINEERS PRIVATE LTD., DELHI
|
May 15, 1964 |
|
SHIR AMIR SINGH Vs. GOVERNMENT OF INDIA
|
July 29, 1964 |
|
SHIV DAYAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 8, 1964 |
|
SHIV LAL Vs. FINANCIAL COMMISSIONER (DEVELOPMENT), PUNJAB AND OTHERS
|
February 5, 1964 |
|
SHIV SHANKAR Vs. MUNICIPAL CORPORATION OF DELHI
|
December 30, 1964 |
|
SHRI CHANDER RAM Vs. SHRIMATI SABIYA WATI
|
May 8, 1964 |
|
SHRI GURDAYAL PRABHU NIWAS AND ORS. Vs. KULU VALLEY TRANSPORT PRIVATE LTD. (IN HQUIDATION) AND ANR.
|
February 5, 1964 |
|
SHRI JAGDISH CHANDER Vs. SHRIMATI PARKASH VATI
|
September 28, 1964 |
|
SHRI K.R. BERRY Vs. COMMANDER O.P. SHARMA AND ANOTHER
|
August 11, 1964 |
|
SHRI KAPAL DEV Vs. STATE
|
April 2, 1964 |
|
SHRI LAKSHBIR SINGH Vs. SHRI ANANT RAM AND OTHERS
|
February 6, 1964 |
|
SHRIMATI CHANDER WATI Vs. DELHI CLOTH AND GENERAL MILLS LTD., AND OTHERS
|
April 7, 1964 |
|
SHRIMATI HARDEV KAUR Vs. SHRI PANJRATTAN SINGH
|
September 23, 1964 |
|
SHRIMATI HARGOBIND KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
September 21, 1964 |
|
SHRIMATI KAURAN DEVI Vs. LAL CHAND
|
May 12, 1964 |
|
SHRIMATI PRITAM KAUR Vs. S. SUNDER SINGH
|
December 4, 1964 |
|
SMT. PANO AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
February 10, 1964 |
|
SMT. SHANTI DEVI AND OTHERS Vs. THE CHIEF COMMISSIONER, DELHI, AND OTHERS
|
December 1, 1964 |
|
SOHAN LAL Vs. THE STATE OF PUNJAB AND ANOTHER
|
April 27, 1964 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
July 22, 1964 |
|
SOHAN SINGH NAND SINGH Vs. STATE
|
September 15, 1964 |
|
SOHEL SINGH GUJRAL Vs. THE UNION OF INDIA AND ANOTHER
|
May 15, 1964 |
|
SOM NATH AND OTHERS Vs. KHUSHI RAM AND OTHERS
|
January 2, 1964 |
|
SOMA Vs. BRIJ LAL MANOHAR LAL AGGARWAL
|
August 10, 1964 |
|
STADMED PRIVATE LTD., CALCUTTA Vs. HIND CHEMICALS, KANPUR
|
May 20, 1964 |
|
STATE Vs. GUNJ LAL AND JEEVA SHAH
|
April 1, 1964 |
|
STATE Vs. OM PARKASH SALIG RAM
|
March 19, 1964 |
|
STATE Vs. INDER S/O KIRPA CONVICT
|
November 18, 1964 |
|
STATE OF PUNJAB Vs. BANTA SINGH ARJAN
|
May 5, 1964 |
|
STATE OF PUNJAB Vs. SUGNA RAM
|
April 29, 1964 |
|
SUBHADRAN DEVI Vs. SUNDER DASS TEK CHAND
|
August 6, 1964 |
|
SUCHA SINGH Vs. BALBIR SINGH
|
July 31, 1964 |
|
SUJANT SINGH Vs. SETH MOHINDER PAUL
|
January 8, 1964 |
|
SUKHBIR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, DEVELOPMENT, PUNJAB AND OTHERS
|
February 5, 1964 |
|
SULTAN SINGH GUGAN SINGH Vs. MAN SINGH GOPAL SINGH
|
November 11, 1964 |
|
SUMER CHAND Vs. FATEH CHAND AND OTHERS
|
April 1, 1964 |
|
SURINDER NATH KHOSLA Vs. EXCISE AND TAXATION COMMISSIONER
|
July 22, 1964 |
|
SURJIT KAUR Vs. PARAGAT SINGH
|
January 3, 1964 |
|
SURJIT KAUR ALIAS SHANKARI Vs. SAWARAN SINGH
|
March 24, 1964 |
|
SURJIT SINGH AND OTHERS Vs. GURNAM SINGH AND OTHERS
|
July 28, 1964 |
|
SURJIT SINGH S KARTAR SINGH Vs. STATE
|
March 2, 1964 |
|
SWAMI RAM LAL AND ORS. Vs. THE DEPUTY CUSTODIAN-GENERAL, EVACUEE PROPERTY AND ORS.
|
May 18, 1964 |
|
T S KAUSHAL Vs. STATE OF PUNJAB
|
March 25, 1964 |
|
TARA CHAND AND ANR. Vs. KABUL CHAND AND ORS.
|
July 21, 1964 |
|
THAKUR DASS AND ANOTHER Vs. MESSRS SARDAR TRADING CO. AND OTHERS
|
May 1, 1964 |
|
THAKUR DATTA SHARMA VAID Vs. BHAGMAL SAUHTA
|
July 23, 1964 |
|
THE BIRLA COTTON SPINNING AND WEAVING MILLS LTD. Vs. HARI CHAND AND ORS.
|
January 7, 1964 |
|
THE DELHI CLOTH AND GENERAL MILLS CO. LTD. AND ORS. Vs. THE CHIEF COMMISSIONER AND ANR.
|
May 7, 1964 |
|
THE GENERAL MANAGER, PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. S. GURDIP SINGH AND OTHERS
|
July 16, 1964 |
|
THE HAMDARD DAWAKHANNA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 13, 1964 |
|
THE STATE Vs. GURDIAL SINGH MOHINDER SINGH
|
July 19, 1964 |
|
THE STATE Vs. Y.K. NANDA
|
November 18, 1964 |
|
THE WORKERS CO-OPERATIVE GARDENING AND MIXED-FARMING SOCIETY LTD. Vs. THE STATE OF DELHI AND ANR.
|
April 6, 1964 |
|
TIRKHA RAM Vs. THE PRESCRIBED AUTHORITY UNDER THE GRAM PANCHAYAT ACT AND ANR.
|
August 31, 1964 |
|
UDE RAM SEWA RAM AND ORS. Vs. SHRI GOPI CHAND AND ORS.
|
February 19, 1964 |
|
UDMI AND OTHERS Vs. MANI RAM AND OTHERS
|
July 23, 1964 |
|
UJAGAR SINGH Vs. RATTAN SINGH
|
November 27, 1964 |
|
UNION OF INDIA Vs. COLD STORAGE AND REFRIGERATION CO. LTD.
|
May 6, 1964 |
|
UNION OF INDIA Vs. TRIBHUWAN PRAKASH NARYYAR
|
September 9, 1964 |
|
UNION OF INDIA Vs. BASAKHA SINGH AND CO PVT LTD
|
October 8, 1964 |
|
UNION OF INDIA (UOI) Vs. BHAGWANT SINGH
|
September 24, 1964 |
|
UNIQUE MOTOR AND GENERAL INSURANCE CO LTD Vs. KARTAR SINGH
|
September 1, 1964 |
|
V P REHBAR Vs. PUNJAB STATE
|
March 4, 1964 |
|
V.P. REHABAR Vs. THE PUNJAB STATE
|
August 4, 1964 |
|
VED PARKASH VOHRA Vs. THE STATE OF PUNJAB
|
August 6, 1964 |
|
VIR BHAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 12, 1964 |
|
VIRAN BAI Vs. UNION OF INDIA
|
October 6, 1964 |
|
WALAITI RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
October 9, 1964 |
|
WORKMEN OF THE GURDWARA PRINTING PRESS Vs. STATE OF PUNJAB
|
December 4, 1964 |
|
WORKMEN OF THE ORIENTAL TEXTILE FINISHING MILLS, CHHEHARTA Vs. KARTAR SINGH
|
December 16, 1964 |
|
YES PAL Vs. PUNJAB UNIVERSITY
|
December 23, 1964 |
LOGIN