|
AGYA RAM AND ANOTHER Vs. ATMA RAM AND OTHERS
|
December 16, 1963 |
|
AJAIB SINGH Vs. CHINDO AND ORS.
|
April 8, 1963 |
|
AJAIB SINGH AND ANR. Vs. AMAR SINGH AND ORS.
|
May 31, 1963 |
|
AJIT SINGH Vs. JASWANT KAUR
|
August 25, 1963 |
|
AJUDHYA NATH Vs. MUNICIPAL COMMITTEE OF DELHI AND ANOTHER
|
September 16, 1963 |
|
ALLEN BERRY AND CO. PVT. LTD. Vs. THE UNION OF INDIA (UOI)
|
February 19, 1963 |
|
ALWAR MOTOR ASSOCIATION (F) LTD. AND ANR. Vs. HAZARI LAL AND ORS.
|
November 28, 1963 |
|
AMAR CHAND Vs. PIARA SINGH
|
January 21, 1963 |
|
AMAR HOSIERY WORKS Vs. STATE OF PUNJAB
|
March 22, 1963 |
|
AMAR NATH Vs. PRODUCE EXCHANGE CORPORATION LTD
|
April 15, 1963 |
|
AMAR NATH Vs. HANS RAJ
|
February 26, 1963 |
|
AMAR NATH Vs. SHRIMATI SURINDER KAUR AND OTHERS
|
August 9, 1963 |
|
AMAR NATH Vs. BAGGA MAL
|
December 11, 1963 |
|
AMAR NATH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, KANGRA, DHARAM SALA AND OTHERS
|
May 24, 1963 |
|
AMAR NATH SITA RAM Vs. BRIJ BHUSHAN MADHUSUDAN LAL
|
December 3, 1963 |
|
AMAR SINGH Vs. ANOKH SINGH
|
April 22, 1963 |
|
AMBALA BUS SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1963 |
|
AMBALA ELECTRIC SUPPLY COMPANY LTD. Vs. ABC
|
May 10, 1963 |
|
AMDAD HUSSAIN Vs. STATE
|
April 19, 1963 |
|
AMIN LAL Vs. STATE OF PUNJAB
|
March 31, 1963 |
|
AMIN LAL BALA RAM Vs. HUNNE MAL
|
August 27, 1963 |
|
AMIR SINGH Vs. THE GOVERNMENT OF INDIA AND OTHERS
|
May 31, 1963 |
|
AMRIK SINGH Vs. THE STATE OF PUNJAB AND OTHERS
|
February 27, 1963 |
|
ANGAT SINGH AND NARAIN SINGH Vs. DHAN KAUR
|
October 9, 1963 |
|
ANUP SINGH Vs. ABDUL GHANI
|
May 30, 1963 |
|
ARJAN SINGH AND OTHERS Vs. THE STATE
|
May 2, 1963 |
|
ARJANSINGH BIR SINGH Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD
|
January 11, 1963 |
|
ARUN AND CO. Vs. THE UNION OF INDIA (UOI)
|
August 2, 1963 |
|
ARYA PRATINIDHI SABHA PUNJAB, JULLUNDUR Vs. LAL CHAND AND ANOTHER
|
September 16, 1963 |
|
ATMA SINGH SON OF NARAIN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
May 8, 1963 |
|
AVTAR SINGH Vs. THE STATE
|
January 9, 1963 |
|
AZIZ AHMED Vs. MST. ZETOO BEGUM
|
October 1, 1963 |
|
BABU RAM Vs. RAMJI LAL
|
August 6, 1963 |
|
BACHAN SINGH AND ANOTHER Vs. DARBARA SINGH AND ANOTHER
|
October 30, 1963 |
|
BACHAN SINGH AND OTHERS Vs. MATINDU PARKASH AND OTHERS
|
September 16, 1963 |
|
BAGICHA SINGH AND OTHERS Vs. THE STATE AND OTHERS
|
February 11, 1963 |
|
BALU RAM AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB, AND OTHERS
|
April 25, 1963 |
|
BALWANT SINGH Vs. STATE OF PUNJAB
|
January 16, 1963 |
|
BANARSI DASS AGGARWAL Vs. THE STATE OF PUNJAB AND OTHERS
|
August 22, 1963 |
|
BANSI LAL Vs. MST. PRITAM KAUR
|
December 20, 1963 |
|
BANSI RAM NARU RAM Vs. JIT RAM GEHRU RAM
|
July 31, 1963 |
|
BANWARI LAL Vs. MESSRS. BANARSI DASS KRISHAN KUMAR
|
September 30, 1963 |
|
BAROO MAL ALIAS BIRU RAM, AND OTHERS Vs. THE NABHA CO-OPERATIVE MARKETING UNION LTD. NABHA
|
November 5, 1963 |
|
BAWA BIR SINGH S/O BAWA DULA SINGH Vs. ALI NIWAZ KHAN S/O SHAH NIWAZ KHAN
|
July 26, 1963 |
|
BAWA SINGH Vs. S. BALBHADAR DASS
|
September 24, 1963 |
|
BAWA SINGH Vs. BALBHADAR DASS
|
May 7, 1963 |
|
BEHARI LAL Vs. MOTLA
|
November 7, 1963 |
|
BHAGAT RAM PATANGA Vs. THE STATE OF PUNJAB
|
September 18, 1963 |
|
BHAGAT SINGH Vs. UDHAM SINGH
|
August 30, 1963 |
|
BHAGWAN DASS AND OTHERS Vs. SANTOKH SINGH AND OTHERS
|
May 15, 1963 |
|
BHAGWAN HOTEL Vs. ASSESSING AUTHORITY
|
December 3, 1963 |
|
BHAGWANT SINGH Vs. MRS. N.D. KHANNA
|
November 29, 1963 |
|
BHAJAN LAL Vs. THE FINANCIAL COMMISSIONER, PUNJAB AND ANOTHER
|
May 22, 1963 |
|
BHARAT SINGH Vs. DIWAN CHAND
|
September 12, 1963 |
|
BHIKHAN BOBLA Vs. PUNJAB STATE
|
January 4, 1963 |
|
BHIM SEN-WALAITI RAM Vs. THE COLLECTOR OF DELHI AND ORS.
|
August 19, 1963 |
|
BHOLA AND ORS. Vs. JHUNDOO AND ORS.
|
December 20, 1963 |
|
BIBI GURDARSHAN KAUR Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1963 |
|
BIMLA CHOPRA Vs. PUNJAB STATE AND OTHERS
|
March 13, 1963 |
|
BIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
May 21, 1963 |
|
BOLL CHAND HUKAM CHAND Vs. PARMESHRI BAI
|
September 25, 1963 |
|
BRIJ LAL Vs. SHRIMATI SOMA AND ANOTHER
|
September 13, 1963 |
|
BUDHI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
May 13, 1963 |
|
C.L. DAVAR Vs. SHRI AMAR NATH KAPUR
|
March 29, 1963 |
|
CHAMAN LAL Vs. KAKHA RAM
|
August 27, 1963 |
|
CHANAN DASS MULCHAND Vs. SHRIMATI TANA DEVI W/O MURARI LAL AND ORS.
|
July 19, 1963 |
|
CHANAN RAM BEHARI LAL GIDDARBAHA Vs. REGISTRAR OF TRADE MARKS BOMBAY AND LACHHMAN DASS BEHARI LAL GIDDIARBAHA
|
March 27, 1963 |
|
CHANAN SHAH Vs. THE STATE
|
May 30, 1963 |
|
CHANAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
January 29, 1963 |
|
CHARAN SINGH Vs. THE ANAND FINANCE PRIVATE LTD., DELHI, AND ANOTHER
|
December 20, 1963 |
|
CHHOTA SINGH HIRA SINGH Vs. STATE
|
April 24, 1963 |
|
CHIRANJI LAL AND ORS. Vs. HIRA LAL
|
November 22, 1963 |
|
CHIRANJI LAL MULTANI R B PRIVATE LTD Vs. UNION OF INDIA
|
January 15, 1963 |
|
CHUNI LAL MANSA RAM Vs. RATTI RAM SHIV NARAIN
|
October 9, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. TULSI RAM KARAM CHAND
|
October 14, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. JODHAMAL KUTHIALA R B
|
February 6, 1963 |
|
COMMISSIONER OF INCOME-TAX, PUNJAB, PEPSU, HIMACHAL PRADESH AND JAMMU & KASHMIR Vs. DISTT FEROZEPUR REGISTERED (IRON AND STEEL) STOCK-HOLDERS ASSOCIATION
|
August 29, 1963 |
|
COURT ON ITS OWN MOTION Vs. MANPHUL AND OTHERS
|
May 17, 1963 |
|
DALIP SINGH HAZARA SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT AND ORS.
|
December 10, 1963 |
|
DALJEET AND CO PRIVATE LTD Vs. STATE OF PUNJAB
|
November 28, 1963 |
|
DALJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1963 |
|
DALMIA R Vs. INCOME TAX OFFICER
|
May 31, 1963 |
|
DARA SINGH AND ANOTHER Vs. THE STATE
|
November 22, 1963 |
|
DARSHAN SINGH CH. SURJAN SINGH Vs. STATE OF PUNJAB AND ANR.
|
November 14, 1963 |
|
DARSHAN SINGH JHABAL Vs. THE STATE OF PUNJAB
|
February 21, 1963 |
|
DASONDHA SINGH TEJA SINGH AND ORS. Vs. SHADI RAM SARDHA RAM AND ORS.
|
December 10, 1963 |
|
DAULAT RAM AND ORS. Vs. BHAGWANTI AND ORS.
|
March 20, 1963 |
|
DAYAL SINGH Vs. SETTLEMENT COMMISSIONER
|
April 24, 1963 |
|
DEBI RAM AND ANR. Vs. CHAMBELI AND ANR.
|
March 13, 1963 |
|
DEEP CHAND AND ANOTHER Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR, AND ANOTHER
|
December 19, 1963 |
|
DEVINDER SINGH Vs. STATE OF PUNJAB
|
May 31, 1963 |
|
DEWAN KIRPA RAM RADHA KRISHAN FIRM Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1963 |
|
DEWAT RAM AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
April 18, 1963 |
|
DIDAR SINGH NIHALA Vs. STATE
|
November 7, 1963 |
|
DILBAGH SINGH GANGA SINGH Vs. TEHSILDAR
|
February 7, 1963 |
|
DIRECTOR OF INDUSTRIES, PUNJAB, CHANDIGARH Vs. RAJ KUMAR
|
October 10, 1963 |
|
DIVISIONAL SUPDT. DELHI DIVISION NORTHERN RLY. Vs. SATYENDER NATH KAPUR CHAND AND ORS.
|
April 23, 1963 |
|
DR. GIAN SINGH KARAM SINGH Vs. MOHAN LAL AND ORS.
|
September 16, 1963 |
|
DR. HARDIT SINGH JASWANT SINGH Vs. BHAGAT JASWANT SINGH AND ORS.
|
October 18, 1963 |
|
DURGA SWAROOP BHATNAGAR Vs. MURARI LAL
|
December 19, 1963 |
|
DWARKA DASS Vs. THE STATE
|
September 26, 1963 |
|
DWARKA DEVI AND ORS. Vs. HANS RAJ
|
March 19, 1963 |
|
FAUJA SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 20, 1963 |
|
FIRM BANSI DHAR BALDEO PERSHAD Vs. FIRM ALOPI PERSHAD AND SONS LTD
|
April 9, 1963 |
|
FIRM BUTA MAL DEV RAJ Vs. CHANAN MAL AND ORS.
|
December 3, 1963 |
|
FIRM JAGAT RAM OM PARKASH Vs. THE EXCISE & TAXATION OFFICER, ASSESSING AUTHORITY, AMRITSAR
|
March 27, 1963 |
|
GANGA BISHAN Vs. PURAN SINGH
|
November 8, 1963 |
|
GANGA NARAIN Vs. BAL KRISHAN DASS AND ANR.
|
October 14, 1963 |
|
GANGA RAM S/O SHRI RAM AND ORS. Vs. SHIV LAL S/O CHHIRKANDA RAM
|
August 27, 1963 |
|
GANPAT Vs. JAGMAL AND ORS.
|
May 17, 1963 |
|
GAURISHANKAR Vs. UNION OF INDIA
|
March 28, 1963 |
|
GIANI HARI SINGH JACHAK Vs. SHRIMATI VIRAN DEVI AND ANOTHER
|
October 25, 1963 |
|
GIANI ZAIL SINGH Vs. ELECTION TRIBUNAL II AND ORS.
|
October 18, 1963 |
|
GOBINDA Vs. ARJAN
|
December 2, 1963 |
|
GODHO RAM AND OTHERS Vs. BHIM SINGH AND OTHERS
|
January 14, 1963 |
|
GOKAL CHAND NATHI RAM Vs. THE STATE OF PUNJAB
|
April 24, 1963 |
|
GOPI CHAND AND ORS. Vs. SMT. BHAGWANI DEVI
|
November 13, 1963 |
|
GRAM PANCHAYAT PONAHANA Vs. JUDICIAL MAGISTRATE PALWAL
|
September 10, 1963 |
|
GRAM PANCHAYAT SIDHBARI, TEHSIL KANGRA Vs. SUKH RAM DASS
|
April 8, 1963 |
|
GREEN HOTEL AND RESTAURANT, REGISTERED Vs. THE ASSESSING AUTHORITY AND ORS.
|
July 26, 1963 |
|
GULAB KAUR Vs. GURDEV SINGH RATTAN SINGH
|
February 27, 1963 |
|
GURBACHAN SINGH AND OTHERS Vs. MOHINDER SINGH
|
July 25, 1963 |
|
GURBAX SINGH Vs. MOHD. SHAFI AND ORS.
|
December 17, 1963 |
|
GURBAX SINGH MEHAR SINGH Vs. DISTRICT MAGISTRATE SANGRUR
|
November 18, 1963 |
|
GURDEEP SINGH Vs. GURMEL KAUR
|
November 19, 1963 |
|
GURDIAL SINGH KEHAR SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
|
November 5, 1963 |
|
GURMUKH SINGH Vs. UNION OF INDIA
|
March 26, 1963 |
|
GURMUKH SINGH VIR SINGH Vs. SOHAN SINGH BELA SINGH
|
January 28, 1963 |
|
GURUDAS SINGH LAKHA SINGH AND ORS. Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS AND ORS.
|
January 28, 1963 |
|
H.L. JAIN Vs. PUNJAB STATE
|
November 20, 1963 |
|
HABIB UL HAQ Vs. THANKAR DASS
|
March 15, 1963 |
|
HAFIZ MOHD. SAYEED S/O HAKIM HAFIZ ABDUL MAJID Vs. HAKIM HAJI ABDUL HAMID S/O HAKIM HAJI ABDUL MAJID
|
August 22, 1963 |
|
HAKAM SINGH NATHA SINGH Vs. NIRANJAN SINGH CHUDHAR SINGH
|
March 6, 1963 |
|
HAR GOVIND Vs. PALOO RAM AND ORS.
|
November 19, 1963 |
|
HARBANS SINGH AND ORS. Vs. THE PEPSU LAND COMMISSION AND ANR.
|
September 3, 1963 |
|
HARBHAJAN SINGH Vs. SMT. BRIJ BALAB KAUR
|
May 20, 1963 |
|
HARCHAND SINGH Vs. THE PUNJAB STATE AND ANR.
|
November 11, 1963 |
|
HARCHARAN PARKASH Vs. ASSESSING AUTHORITY
|
April 9, 1963 |
|
HARCHARAN SINGH Vs. THE PUNJAB STATE AND ORS.
|
February 12, 1963 |
|
HARDEEP KAUR Vs. JOGINDER SINGH
|
January 10, 1963 |
|
HARI BROTHERS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
March 28, 1963 |
|
HARI DASS S/O RAM NATH Vs. HUKMI
|
August 19, 1963 |
|
HARI SINGH AND ORS. Vs. THE MILITARY ESTATE OFFICER AND ANR.
|
March 13, 1963 |
|
HARKISHAN SINGH SURJEET Vs. STATE OF PANJAB
|
November 4, 1963 |
|
HARNAM DASS Vs. SANT SINGH
|
February 18, 1963 |
|
HARNAM SINGH Vs. DALIP SINGH AND ANOTHER
|
August 20, 1963 |
|
HARNAM SINGH Vs. TIRATH SINGH
|
November 19, 1963 |
|
HARTEJ BAHADUR SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
November 11, 1963 |
|
HIND TIMBER INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 20, 1963 |
|
HIRA SINGH AND ANR. Vs. DARBARA SINGH AND ORS.
|
December 20, 1963 |
|
HOTZ HOTELS PRIVATE LTD Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
December 20, 1963 |
|
HUKAM SINGH Vs. NIRANJAN SINGH AND ANR.
|
March 6, 1963 |
|
I M LALL Vs. GOPAL SINGH
|
March 6, 1963 |
|
INDER Vs. PARAS RAM AND OTHERS
|
April 19, 1963 |
|
ISHWAR DAS RAM DYAL Vs. RAJ KUMAR AND ORS.
|
May 16, 1963 |
|
JAGAN NATH Vs. SHRI ARJAN SINGH KALSI AND OTHERS
|
September 26, 1963 |
|
JAGAN NATH MUNI LAL MAHAJAN Vs. MARU SINGH AND ORS.
|
May 1, 1963 |
|
JAGAR Vs. CHHOTO
|
March 19, 1963 |
|
JAGAT DHISH BHARGAVA Vs. JAWAHARLAL BHARGAVA
|
April 11, 1963 |
|
JAGATAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 4, 1963 |
|
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD Vs. DEPUTY CUSTODIAN GENERAL INDIA
|
January 4, 1963 |
|
JAGIR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
May 7, 1963 |
|
JAGJIT SINGH Vs. KARTAR SINGH GIANI AND OTHERS
|
August 23, 1963 |
|
JAI BHAGWAN SHARMA AND ANR. Vs. MATU RAM BHOLA RAM AND ORS.
|
September 2, 1963 |
|
JAI LAL Vs. THE STATE OF PUNJAB AND OTHERS
|
April 5, 1963 |
|
JAI LAL Vs. PUNJAB STATE
|
January 21, 1963 |
|
JAI RAM DASS Vs. DIRECTOR OF PANCHAYATS
|
February 12, 1963 |
|
JAIMAL AND ANOTHER Vs. THE FINANCIAL COMMISSIONER, PUNJAB, AND OTHERS
|
July 29, 1963 |
|
JAIMAL SINGH AND ANOTHER Vs. SHRIMATI GINI DEVI ALIAS GINI BAI
|
May 10, 1963 |
|
JAIMAL SINGH S/O JAWAHAR SINGH AND ANR. Vs. SMT. GINI DEVI
|
September 26, 1963 |
|
JASWANT RAI AND OTHERS Vs. SHRIMATI KANWAL RANI
|
February 12, 1963 |
|
JASWANT SUGAR MILLS LTD. AND ANR. Vs. UNION OF INDIA (UOI)
|
October 4, 1963 |
|
JAWAHAR SINGH AND ORS. Vs. THE STATE
|
October 25, 1963 |
|
JAWALA PARSHAD Vs. DEPUTY COMMISSIONER ETC
|
February 21, 1963 |
|
JHABAR MAL CHOKHANI Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1963 |
|
JIWAN SINGH AND SONS Vs. STATE OF PUNJAB
|
May 31, 1963 |
|
JODHA MAL GHUNGAR MAL Vs. COMMISSIONER OF INCOME-TAX SIMLA PUNJAB
|
October 31, 1963 |
|
JOGINDAR SINGH Vs. STATE OF PUNJAB
|
January 9, 1963 |
|
JOGINDER SINGH Vs. AMAR SINGH
|
September 11, 1963 |
|
JOGINDER SINGH Vs. RULDA SINGH AND OTHERS
|
October 14, 1963 |
|
JUGAL KISHORE GUPTA Vs. PUNJAB STATE AND ORS.
|
December 13, 1963 |
|
JUGINDER SINGH Vs. AMAR SINGH
|
May 31, 1963 |
|
K.L. NANDA Vs. THE SECRETARY TO THE STATE OF PUNJAB IN ADMINISTRATIVE DEPT. OF P.W.D.
|
December 12, 1963 |
|
KAKU SINGH AND ORS. Vs. KAPUR SINGH AND ORS.
|
November 7, 1963 |
|
KANSHI RAM AND OTHERS Vs. BODH RAM AND OTHERS
|
August 22, 1963 |
|
KARAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
November 11, 1963 |
|
KARAMJIT KAUR Vs. THE PUNJAB UNIVERSITY
|
November 20, 1963 |
|
KARNAIL SINGH Vs. PRAN NATH
|
March 18, 1963 |
|
KEHAR SINGH KANWAR PAL SINGH Vs. PURAN SINGH
|
March 25, 1963 |
|
KESHO RAM KALE RAM Vs. STATE OF PUNJAB AND ANR.
|
December 12, 1963 |
|
KESRA SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
February 12, 1963 |
|
KHAITAN APTE AND CO DISSOLVED Vs. INCOME TAX OFFICER
|
May 31, 1963 |
|
KHUSHI RAM BEHARI LAL AND CO Vs. ASSESSING AUTHORITY
|
December 31, 1963 |
|
KIRPAL SINGH Vs. COLLECTOR
|
May 23, 1963 |
|
KISHAN DAS Vs. MANOHAR LAL AND OTHERS
|
November 11, 1963 |
|
KISHORI RAGHNATH Vs. STATE
|
October 22, 1963 |
|
KOSHALYA WANTI Vs. SHIV NARAIN
|
March 6, 1963 |
|
KRISHAN LAL CHOPRA Vs. PANNA LAL AND ANR.
|
December 2, 1963 |
|
KULWANT SINGH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
January 15, 1963 |
|
KUNWAR VIR RAJINDRA SINGH Vs. UNION OF INDIA
|
January 28, 1963 |
|
LABH SINGH Vs. AJAIB SINGH
|
December 30, 1963 |
|
LACHHMI NARAIN AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
October 1, 1963 |
|
LAJWANTI Vs. THE PUNJAB STATE
|
November 7, 1963 |
|
LAJYA RAM KAPUR Vs. UNION OF INDIA
|
April 19, 1963 |
|
LAKHI RAM Vs. SAGAR CHAND AND ANOTHER
|
May 23, 1963 |
|
LAL CHAND Vs. GOPI CHAND
|
May 3, 1963 |
|
LAL CHAND AND OTHERS Vs. THE STATE
|
October 24, 1963 |
|
LAL SINGH Vs. THE STATE
|
November 26, 1963 |
|
M RAMASWAMY PROFESSOR OF CONSTITUTIONAL LAW Vs. MANJU BAKHRU
|
March 29, 1963 |
|
M.L. KANDHARI Vs. THE UNION GOVERNMENT
|
May 7, 1963 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
December 12, 1963 |
|
MADHAVNAGAR COTTON MILLS LIMITED Vs. UNION OF INDIA
|
March 6, 1963 |
|
MAHANT SEWA PURI Vs. PUNJAB STATE
|
August 6, 1963 |
|
MAHARAJ KISHAN Vs. TARA SINGH AND OTHERS
|
February 26, 1963 |
|
MAJOR SINGH LACHHMAN SINGH Vs. STATE
|
May 30, 1963 |
|
MALHA SINGH Vs. CHARANJI LAL AND ANOTHER
|
March 4, 1963 |
|
MAM CHAND Vs. CHHOTU RAM AND ORS.
|
October 18, 1963 |
|
MAN SINGH Vs. SUBE SINGH
|
September 25, 1963 |
|
MANGLA Vs. SUKHMINDER SINGH
|
January 11, 1963 |
|
MANI LAL Vs. ASSISTANT EXCISE AND TAXATION OFFICER
|
April 8, 1963 |
|
MANJIT SINGH AND ORS. Vs. THE SUPERINTENDING ENGINEER AND ORS.
|
November 19, 1963 |
|
MANOHAR LAL CHICHRA Vs. TOPAN RAM
|
April 18, 1963 |
|
MARTIN BURN LIMITED Vs. STATE
|
November 12, 1963 |
|
MASTER UMRAO SINGH Vs. S.P. KAUSHIK
|
March 4, 1963 |
|
MATA DIN SINGH BHARUN SINGH Vs. STATE
|
May 8, 1963 |
|
MAWASI Vs. RAM RIKH
|
February 27, 1963 |
|
MAWASI RAJE RAM Vs. MST. MANBHARI
|
August 28, 1963 |
|
MD. HANIF S/O HAJI MOHD. HUSAIN AND ORS. Vs. UNION OF INDIA (UOI)
|
August 23, 1963 |
|
MEHAR CHAND POHLO RAM Vs. STATE
|
August 26, 1963 |
|
MELA SINGH SOHAN MAL Vs. STATE
|
December 11, 1963 |
|
MESSRS NAUNIHAL THAKAR DASS Vs. APPELLATE OFFICER, NEW DELHI, AND OTHERS
|
May 28, 1963 |
|
MESSRS R S SEWING MACHINE CO , BASSI PATHANA Vs. STATE OF PUNJAB
|
May 3, 1963 |
|
MESSRS WILLCOX (BUCKWELL-INDIA) LTD. Vs. A.N. KAUL, INDUSTRIAL TRIBUMAL, DELHI AND ANOTHER
|
March 28, 1963 |
|
MESSRS. ANAND STORES Vs. SHRIMATI PRABHAT SHARMA
|
September 6, 1963 |
|
MESSRS. BHAG CHAND CHANDI RAM Vs. THE CHIEF COMMISSIONER, DELHI AND OTHERS
|
January 11, 1963 |
|
MESSRS. COMMERCIAL SYNDICATE, FATEHPURI, DELHI Vs. SMT. RAM PIARI AND OTHERS
|
May 24, 1963 |
|
MESSRS. KHUSHI RAM PREM CHAND Vs. THE EXCISE AND TAXATION COMMISSIONER, PUNJAB, AND OTHERS
|
July 29, 1963 |
|
MESSRS. LYALLPUR MOTOR COMPANY Vs. MESSRS. MOHAN LAL AND CO.
|
February 26, 1963 |
|
MILKHI RAM Vs. LAL SINGH AND OTHERS
|
August 5, 1963 |
|
MOHAN LALL AGGARWAL Vs. GIAN SINGH
|
November 9, 1963 |
|
MOHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 17, 1963 |
|
MOHD IQBAL ALIM UDDIN Vs. STATE
|
March 29, 1963 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 11, 1963 |
|
MOOL CHAND Vs. RULIA RAM PANNA LAL
|
May 20, 1963 |
|
MOTI LAL AND ANOTHER Vs. NANAK CHAND AND OTHERS
|
September 9, 1963 |
|
MOTI RAM Vs. DAROPTI ETC
|
March 20, 1963 |
|
MRS. I.K. SOHAN SINGH Vs. STATE BANK OF INDIA
|
August 2, 1963 |
|
MST. CHAHI DEVI AND OTHERS Vs. JITA
|
November 8, 1963 |
|
MST. GIANO Vs. DULI CHAND AND OTHERS
|
May 29, 1963 |
|
MST. RANJIT KAUR W/O BHAGWAN SINGH AND ORS. Vs. HARBEL SINGH S/O THANDA SINGH
|
September 26, 1963 |
|
MT. BHAGO Vs. DEEP CHAND HARPHUL AND ORS.
|
July 24, 1963 |
|
MUKH RAM Vs. PUNJAB STATE
|
September 18, 1963 |
|
MUNICIPAL CORPORATION OF DELHI Vs. LEKH RAJ
|
July 16, 1963 |
|
MUNICIPAL CORPORATION OF DELHI Vs. GANESH DAS
|
November 7, 1963 |
|
MUNICIPAL CORPORATION OF DELHI Vs. INTAZAR-UD-DIN
|
May 21, 1963 |
|
MUNISHWAR DATT VASHISHT Vs. INDRA KUMARI
|
February 28, 1963 |
|
MUNSHI SINGH Vs. THE SUB-DIVISIONAL MAGISTRATE, REWARI, AND ANOTHER
|
November 12, 1963 |
|
MUSSADI LAL PHOOL CHAND Vs. UNION OF INDIA (UOI) AND ANR.
|
July 30, 1963 |
|
NABHA RICE AND OIL MILLS NABHA Vs. STATE OF PUNJAB
|
February 18, 1963 |
|
NANAK CHAND MAMRAJ MAL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1963 |
|
NAND LAL MORE Vs. STATE
|
October 3, 1963 |
|
NAND SINGH Vs. SUPERINTENDENT OF POLICE
|
December 13, 1963 |
|
NARURANG LAL Vs. THE GRAM PANCHAYAT AND ANR.
|
September 19, 1963 |
|
NATHA SINGH Vs. NARINDER SINGH
|
September 9, 1963 |
|
NATIONAL INDUSTRIAL CORPORATION LTD Vs. REGISTRAR OF COMPANIES
|
January 4, 1963 |
|
NAURANG LAL Vs. THE GRAM PANCHAYAT OF VILLAGE GUJARWAS AND ANOTHER
|
April 19, 1963 |
|
NAWAL KISHORE THAKUR Vs. STATE OF PUNJAB
|
December 20, 1963 |
|
NEMI CHAND JAIN S/O MUNSHI LAL JAIN Vs. FINANCIAL COMMISSIONER AND ANR.
|
November 14, 1963 |
|
NET RAM Vs. ELECTION COMMISSION AND ORS.
|
August 23, 1963 |
|
NETAR PAL JHUNA MAL Vs. STATE
|
July 19, 1963 |
|
NEW HINDUSTAN BANK LTD. (IN LIQUIDATION) Vs. SHRI JASWANT RAI.
|
February 15, 1963 |
|
NIDHAN SINGH Vs. KAUR SINGH AND OTHERS
|
November 29, 1963 |
|
NIKA Vs. AKA
|
November 22, 1963 |
|
NOHAR CHAND BHIM SEN Vs. ASSISTANT EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
March 8, 1963 |
|
NORATA RAM Vs. THE STATE OF PUNJAB
|
October 29, 1963 |
|
NORTHERN INDIA CATERERS PRIVATE Vs. STATE OF PUNJAB
|
January 22, 1963 |
|
OM PARKASH AND ANOTHER Vs. DEWAN CHAND AND OTHERS
|
October 25, 1963 |
|
OM PARKASH AND ORS. Vs. THE STATE
|
November 12, 1963 |
|
OM PARKASH AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB, JULLUNDUR AND OTHERS
|
March 14, 1963 |
|
OM PRAKASH AND ORS. Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
September 13, 1963 |
|
PAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 27, 1963 |
|
PANNA LAL Vs. JAGAN NATH
|
January 4, 1963 |
|
PARKASH NATH VATSA Vs. UTTAM CHAND CHADHA
|
July 17, 1963 |
|
PARMA NAND Vs. SHRIMATI RAM LUBHAI
|
September 26, 1963 |
|
PEAREY LAL BEHARI LAL Vs. KRISHAN SARUP SHAMBHU NATH
|
March 29, 1963 |
|
PEERDAN SINGH Vs. MATHRA DEVI
|
September 16, 1963 |
|
PEPSU ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
|
April 24, 1963 |
|
PHUMAN AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
March 19, 1963 |
|
PISHORI LAL Vs. POORAN CHAND
|
December 5, 1963 |
|
PIYARE LAL GOBIND RAM Vs. RAM LAL
|
February 13, 1963 |
|
POKAR MAL Vs. PREM NATH AND ORS.
|
September 9, 1963 |
|
PRITAM SINGH Vs. THE STATE
|
November 13, 1963 |
|
PRITAM SINGH Vs. THE STATE
|
October 8, 1963 |
|
PRITAM SINGH AND JIWAN SINGH AND ORS. Vs. RAJA RAM AND KALU RAM AND ANR.
|
November 19, 1963 |
|
PT. BALMUKAND GURROO Vs. BABA RAGUNATH DAS JI ACHRY AND ANOTHER
|
January 24, 1963 |
|
PUNJAB STATE Vs. MESSRS. LACHHMAN DASS MUKAND LAL
|
January 15, 1963 |
|
PUNJAB STATE Vs. GOPAL SINGH NAGAHIA SINGH
|
September 19, 1963 |
|
PUNJAB STATE AND ANR. Vs. CHANDER BHAN HARBHAJAN LAL AND ANR.
|
December 13, 1963 |
|
PUNJAB TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1963 |
|
PURAN CHAND Vs. THE STATE OF PUNJAB AND OTHERS
|
April 16, 1963 |
|
PURAN CHAND Vs. THE STATE
|
April 23, 1963 |
|
PURAN SINGH Vs. BHARTU AND ANR.
|
October 21, 1963 |
|
PURI A L Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 20, 1963 |
|
PUSHPA DEVI AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
|
March 29, 1963 |
|
PYARA SINGH Vs. MAHANT GURMUKH DAS AND ANOTHER
|
December 2, 1963 |
|
R.C. SHAIDA Vs. THE MUNICIPAL CORPORATION OF DELHI AND ANOTHER
|
October 7, 1963 |
|
RADHEY LAL Vs. HEM CHAND AND ANOTHER
|
July 26, 1963 |
|
RAGHBIR Vs. ROSHAN LAL AND OTHERS
|
November 15, 1963 |
|
RAGHBIR SINGH Vs. SHAMBU DATT AND ORS.
|
December 5, 1963 |
|
RAGHBIR SINGH MAL SINGH Vs. SUPERINTENDENT PROTECTIVE HOME JULLUNDUR
|
February 26, 1963 |
|
RAI BAHADUR JODHA MAL GHUNGAR MAL Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1963 |
|
RAILWAY BOARD NEW DELHI Vs. NIRANJAN SINGH BELA SINGH
|
January 14, 1963 |
|
RAJINDAR KAUR AND ORS. Vs. DAROPDI AND ORS.
|
September 30, 1963 |
|
RAJINDER SINGH Vs. THE DIRECTOR OF PANCHAYATS AND ORS.
|
March 18, 1963 |
|
RAM CHANDER Vs. SHIV NARAIN AND OTHERS
|
August 7, 1963 |
|
RAM CHANDER AND OTHERS Vs. DALIP AND OTHERS
|
November 8, 1963 |
|
RAM CHANDER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
|
January 14, 1963 |
|
RAM GOPAL AND OTHERS Vs. OM PARKASH AND OTHERS
|
May 9, 1963 |
|
RAM KALI Vs. A C AGARWAL
|
September 9, 1963 |
|
RAM LAL BABU RAM Vs. STATE
|
October 7, 1963 |
|
RAM PARKASH S/O CH RAGHBIR SINGH Vs. RADHE SHYAM
|
February 13, 1963 |
|
RAM SARAN AND ORS. Vs. HARBHAJAN SINGH AND ORS.
|
December 20, 1963 |
|
RAM SARAN PARSHOTAM DASS Vs. SOMAN WATI
|
April 4, 1963 |
|
RAM SINGH Vs. STATE
|
January 3, 1963 |
|
RAMESHWAR DUTT AND OTHERS Vs. RAM KISHAN
|
September 2, 1963 |
|
RAMESHWAR LAL SARUP CHAND Vs. U S NAURATH EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
May 29, 1963 |
|
RAMESHWARI Vs. KISHORI LAL
|
February 19, 1963 |
|
RAMJI DASS Vs. ROSHAN LAL
|
May 16, 1963 |
|
RAMJI DASS OM PARKASH Vs. PUNJAB STATE
|
November 28, 1963 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
November 11, 1963 |
|
RAO ABHE SINGH Vs. RAO NIHAL SINGH RAMJI LAL
|
August 27, 1963 |
|
RATTAN SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
September 19, 1963 |
|
RAVI KANTA Vs. THE PUNJAB STATE
|
October 18, 1963 |
|
REGIONAL PROVIDENT FUND COMMISSIONER AND ANR. Vs. FREE INDIA INDUSTRIES AND ANR.
|
August 14, 1963 |
|
REMAL DASS SUNAM RAI Vs. STATE
|
April 5, 1963 |
|
RESHAM LAL Vs. ELECTION COMMISSIOMER, FEROZEPORE AND OTHERS
|
November 18, 1963 |
|
ROHTAK DELHI TRANSPORT PRIVATE Vs. CH RISAL SINGH
|
January 4, 1963 |
|
ROSHAN LAL GOSWAMI Vs. GOBIND RAJ
|
February 21, 1963 |
|
ROSHANLAL HIRA SINGH Vs. THE REGIONAL TRANSPORT AUTHORITY AND ANR.
|
October 18, 1963 |
|
RULIA Vs. THE STATE
|
September 11, 1963 |
|
RULIA BARU RAMDASIA Vs. STATE
|
January 15, 1963 |
|
S DUTT Vs. VISITOR OF THE UNIVERSITY OF DELHI
|
March 28, 1963 |
|
S DUTT Vs. VISITOR OF UNIVERSITY OF DELHI
|
March 23, 1963 |
|
S G JAISINGHAN Vs. UNION OF INDIA
|
October 4, 1963 |
|
S K JAGANANI Vs. STATE
|
September 27, 1963 |
|
S KULDIP SINGH Vs. SUPDT OF POLICE
|
February 13, 1963 |
|
S. GURMEJ SINGH Vs. THE ELECTION TRIBUNAL, CHANDIGARH AND OTHERS
|
October 23, 1963 |
|
S. KARTAR SINGH TAKKAR AND ANOTHER Vs. THE STATE
|
October 25, 1963 |
|
SADA RAM AND ANR. Vs. GAJJAN SON OF SHIAMA AND ANR.
|
September 12, 1963 |
|
SADHU RAM AND OTHERS Vs. CHARAN SINGH AND OTHERS
|
January 4, 1963 |
|
SAMPURAN SINGH Vs. THE STATE AND OTHERS
|
May 2, 1963 |
|
SAMPURAN SINGH Vs. THE STATE THROUGH PEPSU LAND COMMISSION AND ANR.
|
December 6, 1963 |
|
SAMPURAN SINGH Vs. STATE OF PUNJAB
|
February 5, 1963 |
|
SANT KEWALA NAND AND ORS. Vs. MANGAL SINGH AND ORS.
|
February 28, 1963 |
|
SANTOKH SINGH Vs. THE PUNJAB STATE AND OTHERS
|
February 7, 1963 |
|
SARDARNI LILAWATI AND ORS. Vs. S. SOVINDER SINGH, S. JAWALA RAM SINGH AND ORS.
|
August 21, 1963 |
|
SAROOP SINGH Vs. STATE
|
May 29, 1963 |
|
SATYA DEV Vs. STATE OF PUNJAB AND ANOTHER
|
August 9, 1963 |
|
SATYA DEV Vs. THE STATE OF PUNJAB AND ANR.
|
December 3, 1963 |
|
SAWAN SINGH AND OTHERS Vs. AMAR NATH
|
May 28, 1963 |
|
SETH CHIRANJI LAL JAIPORIA Vs. HARDWARI LAL AND ORS.
|
December 18, 1963 |
|
SEWA SINGH Vs. THE MANAGER, THE INDIAN HUME PIPE COMPANY LTD. RAJPURA
|
November 20, 1963 |
|
SEWA SINGH LADHA SINGH Vs. MANAGER, INDIAN HUME PIPE CO. LTD.
|
November 30, 1963 |
|
SEWAK HOTEL Vs. EXCISE AND TAXATION OFFICER
|
March 15, 1963 |
|
SHAM SUNDER Vs. PUNJAB UNIVERSITY ETC
|
September 19, 1963 |
|
SHANGARA SINGH LADHA SINGH Vs. STATE
|
November 26, 1963 |
|
SHER MOHAMMAD Vs. GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS AND ANR.
|
January 11, 1963 |
|
SHIV CHARAN LAL MANSA RAM Vs. R.L. DHINGARA, NOMINEE OF THE REGISTRAR CO-OPERATIVE SOCIETIES AND ANR.
|
April 18, 1963 |
|
SHIV DAYAL KAPOOR Vs. UNION OF INDIA
|
March 21, 1963 |
|
SHIV NARAIN Vs. STATE
|
May 27, 1963 |
|
SHIV RAM Vs. STATE
|
August 23, 1963 |
|
SHRI GIAN CHAND Vs. CH. HARPHOOL SINGH
|
September 6, 1963 |
|
SHRI HARDAYAL SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
May 28, 1963 |
|
SHRI KIDAR NATH Vs. PUNJAB GOVERNMENT AND ANR.
|
July 18, 1963 |
|
SHRI RAMJI DAS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 14, 1963 |
|
SHRIMATI PUSHPA DEVI AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND ANOTHER
|
March 29, 1963 |
|
SHRIMATI SHANTI DEVI Vs. SATYA PAL AND ORS.
|
November 7, 1963 |
|
SHRIMATI SHILA DEVI Vs. MOHAN LAL
|
April 22, 1963 |
|
SITA RAM BISHAMBAR DASS Vs. JOGINDER KUMAR
|
May 1, 1963 |
|
SITA RAM S/O RAM CHANDER Vs. BASNESHAR DAYAL AND ORS.
|
May 31, 1963 |
|
SMT. ARUNA RANI W/O NAND KISHORE Vs. DISTRICT BOARD AND ANR.
|
November 18, 1963 |
|
SMT. BALWANT KAUR WIFE OF SARDAR CHARANJIT SINGH MANN Vs. CHIEF SETTLEMENT COMMISSIONER (LANDS)
|
August 2, 1963 |
|
SMT. GURNAM KAUR Vs. GURDIP SINGH UBEROI
|
March 28, 1963 |
|
SMT. KAUSHALYA RANI Vs. THE STATE
|
March 28, 1963 |
|
SMT. KISHAN DEVI W/O GANGA SAHAI Vs. DELHI DEVELOPMENT AUTHORITY
|
November 6, 1963 |
|
SMT. RAJ RAN W/O JAGDEV DUTT AND ANR. Vs. FIRM NARSING DAS MELA RAM AND ANR.
|
May 31, 1963 |
|
SMT. SHARBATI DEVI Vs. PT. HIRALAL AND ANR.
|
September 16, 1963 |
|
SMT. TIKANI BAI Vs. PUNJAB STATE AND ORS.
|
March 20, 1963 |
|
SODAGAR SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
October 24, 1963 |
|
SOHAN LAL Vs. TEJ RAM
|
September 3, 1963 |
|
SOHAN LAL KIRPA RAMNAD ORS Vs. STATE OF PUNJAB
|
December 2, 1963 |
|
SOHAN SINGH Vs. STATE OF PUNJAB
|
January 24, 1963 |
|
SOHAN SINGH KESAR SINGH Vs. STATE
|
May 15, 1963 |
|
SOMTI PARKASH LAKSHMI NARAIN SONGHI Vs. NATHA BAGA AND ANR.
|
October 7, 1963 |
|
SONA RAM RANGA RAM Vs. CENTRAL GOVERNMENT
|
April 24, 1963 |
|
SOWARAN SINGH Vs. MUNICIPAL COMMITTEE PATHANKOT
|
April 8, 1963 |
|
STATE Vs. PARBHU SINGH
|
May 21, 1963 |
|
STATE Vs. SULEKH CHAND
|
May 8, 1963 |
|
STATE Vs. MOHINDER SINGH MAGHAR SINGH
|
May 14, 1963 |
|
STATE Vs. AMRIK SINGH
|
February 7, 1963 |
|
STATE Vs. GAINDA RAM SIRI RAM
|
May 30, 1963 |
|
STATE Vs. BANARSI DAS
|
January 9, 1963 |
|
STATE Vs. VIJAY KUMAR
|
July 29, 1963 |
|
STATE OF PUNJAB Vs. BHALLE RAM
|
May 7, 1963 |
|
STATE OF PUNJAB Vs. BIJAY SINGH
|
February 12, 1963 |
|
STATE OF PUNJAB Vs. SADDA RAM
|
August 27, 1963 |
|
STATE OF PUNJAB Vs. MELA RAM
|
January 7, 1963 |
|
STATE OF PUNJAB Vs. MAKHAN LAL ETC
|
September 26, 1963 |
|
SUNDER Vs. SURJAN SINGH
|
May 9, 1963 |
|
SUNDER SINGH Vs. THAKURA SINGH
|
December 16, 1963 |
|
SURAM SINGH Vs. THE GRAM PANCHAYAT AND ANR.
|
February 5, 1963 |
|
SURJIT KAUR ALIAS SANTO AND ANR. Vs. JARNAIL SINGH AND ORS.
|
August 6, 1963 |
|
SURJIT SINGH Vs. THE DIVISIONAL SUPERINTENDENT, NORTHERN RAILWAY
|
January 23, 1963 |
|
SURRINDRA NATH UTTAM Vs. STATE OF PUNJAB
|
January 25, 1963 |
|
SWAMI TRIGUNA NAND Vs. MAHABIR DAL
|
May 31, 1963 |
|
TARSEM LAL Vs. STATE
|
May 6, 1963 |
|
TEHAL SINGH Vs. MEHAR SINGH AND ORS.
|
December 18, 1963 |
|
TEJA SINGH AND ANR. Vs. JAGAT SINGH AND ORS.
|
October 31, 1963 |
|
TEJA SINGH WARYAM SINGH Vs. BIR SINGH LAKHU
|
May 6, 1963 |
|
TEK CHAND Vs. STATE
|
February 22, 1963 |
|
TEK CHAND Vs. THE UNION OF INDIA AND OTHERS
|
July 25, 1963 |
|
TELU RAM AND OTHERS Vs. CHANAN SINGH AND OTHERS
|
May 27, 1963 |
|
THAKAR DASS BAGAI Vs. DR. C.N. BHARGAVA
|
March 28, 1963 |
|
THAKAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
October 18, 1963 |
|
THE AMRITSAR IMPROVEMENT TRUST Vs. THE CUSTODIAN EVACUEE PROPERTIES AND ORS.
|
September 9, 1963 |
|
THE COMMISSIONER OF INCOME TAX Vs. RAMA WHOLESALE CLOTH SYNDICATE
|
May 31, 1963 |
|
THE EXCISE AND TAXATION COMMISSIONER AND ANR. Vs. SHIV RAM AND ANR.
|
October 10, 1963 |
|
THE GRAM PANCHAYAT PONOHANA Vs. THE JUDICIAL MAGISTRATE, PALWAL AND OTHERS
|
April 5, 1963 |
|
THE MANAGEMENT OF DELHI, TRANSPORT UNDER-TAKING Vs. THE INDUSTRIAL TRIBUNAL, DELHI AND ANOTHER
|
December 9, 1963 |
|
THE MANAGEMENT OF HOTEL AMBASSADOR Vs. ITS WORKMEN
|
February 4, 1963 |
|
THE NARANG BANK OF INDIA Vs. THE JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD.
|
December 4, 1963 |
|
THE RAWALPINDI VICTORY TRANSPORT COMPANY P.LTD. Vs. THE STATE OF PUNJAB AND OTHERS
|
May 3, 1963 |
|
THE STATE Vs. BABU SINGH
|
May 9, 1963 |
|
THE STATE Vs. KARTAR SINGH
|
May 19, 1963 |
|
THE STATE Vs. VASDEV
|
December 11, 1963 |
|
THE STATE OF PUNJAB Vs. BAKSHI RAM AND OTHERS
|
March 6, 1963 |
|
THE STATE OF PUNJAB Vs. SHRI KHEMI RAM
|
May 28, 1963 |
|
THE STATE OF PUNJAB AND ANOTHER Vs. SADA RAM AND OTHERS
|
August 27, 1963 |
|
THE STATE OF PUNJAB AND ANR. Vs. NAUHAR SINGH AND ORS.
|
December 16, 1963 |
|
THE STATE OF PUNJAB AND ANR. Vs. BHAGAT RAM KIRPA RAM
|
September 4, 1963 |
|
THE STATE OF PUNJAB AND ORS. Vs. GURCHARAN SINGH NAHAR SINGH AND ORS.
|
December 10, 1963 |
|
THE STATE OF PUNJAB AND ORS. Vs. SANT SINGH DEWA SINGH
|
August 20, 1963 |
|
THE UNION OF INDIA (UOI) Vs. THE DELHI CLOTH AND GENERAL MILLS CO. LTD.
|
September 25, 1963 |
|
TILAK RAJ Vs. B.L. VERMA AND ORS.
|
July 19, 1963 |
|
TIMBER TRADERS ASSOCIATION, PATHANKOT Vs. DISTRICT BOARD, GURDASPUR
|
December 17, 1963 |
|
TIRLOK CHAND Vs. RAM KISHAN DASS
|
July 24, 1963 |
|
TULSI DASS JASWANT LAL KUTHIALA Vs. INCOME TAX OFFICER
|
May 24, 1963 |
|
TULSI RAM SUD Vs. EXCISE AND TAXATION COMMISSIONER
|
April 15, 1963 |
|
UNION OF INDIA Vs. OM PARKASH RAM DASS KHATRI
|
August 27, 1963 |
|
UNION OF INDIA Vs. RAUNAQ SINGH
|
August 28, 1963 |
|
UNION OF INDIA (UOI) Vs. GIRDHARI LAL
|
October 29, 1963 |
|
UTTAR BHARAT EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1963 |
|
VIDYA PRAKASH PURI Vs. ROSHAN LAL MALHOTRA AND OTHERS
|
November 5, 1963 |
|
WADHU MAL AGNANI Vs. RULIA RAM SHARMA
|
December 20, 1963 |
|
WARYAM SINGH Vs. THE COLLECTOR AGRARIAN REFORMS AND ORS.
|
November 13, 1963 |
LOGIN